REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A NABACHANDRA SINGH Vs. STATE OF MANIPUR	September 3, 2020
A. JHALAJIT SINGH Vs. CBI	October 1, 2020
A. KAPANI Vs. STATE OF MANIPUR	August 7, 2020
A.S. YANGLUNG Vs. STATE OF MANIPUR	January 27, 2020
AASRAY CONCEPT FOODS Vs. STATE OF MANIPUR	June 4, 2020
AASRAY CONCEPT FOODS Vs. STATE OF MANIPUR	July 23, 2020
AASRAY CONCEPT FOODS Vs. STATE OF MANIPUR	December 1, 2020
ABUJAM TOMBIKANTA SINGH Vs. STATE OF MANIPUR	June 3, 2020
ACHUNG GANGMEI Vs. STATE OF MANIPUR	December 16, 2020
ADMINISTRATOR, MANIPUR UNIVERSITY, CANCHIPUR, P.O. Vs. YUMKHAM KANTA ROY	July 7, 2020
AHANTHEM IBOTOMBI SINGH Vs. CENTRAL BUREAU OF INVESTIGATION (C.B.I.) ACB	February 24, 2020
AK YASOBANTA SHARMA Vs. STATE OF MANIPUR	February 12, 2020
ALL MANIPUR BAR ASSOCIATION Vs. STATE OF MANIPUR	June 8, 2020
ALL MANIPUR BAR ASSOCIATION Vs. STATE OF MANIPUR	May 4, 2020
ALL MANIPUR SCHOOL STUDENT TRANSPORTER ASSOCIATION Vs. STATE OF MANIPUR	October 14, 2020
ALL MANIPUR WEAVING CO-OPERATIVE SOCIETY ASSOCIATION Vs. STATE OF MANIPUR	March 2, 2020
AMBA Vs. STATE OF MANIPUR	June 4, 2020
AMOM SHAMUNGOU SINGH Vs. STATE OF MANIPUR	May 19, 2020
ANKIT GOYAT Vs. OFFICER-IN-CHARGE, CITY POLICE STATION	March 5, 2020
ANTHONY MUNG Vs. STATE OF MANIPUR	August 31, 2020
ASSOCIATION OF PREMIER STATE COLLEGE Vs. STATE OF MANIPUR	January 22, 2020
BABIE SHIRIN Vs. STATE OF MANIPUR	February 11, 2020
BABIE SHIRIN AND ORS. Vs. STATE OF MANIPUR AND ORS.	February 11, 2020
BABIE SHIRIN AND ORS. Vs. STATE OF MANIPUR AND ORS.	February 11, 2020
BABY TINCHONGHOI MATE Vs. STATE OF MANIPUR	March 19, 2020
BAR COUNCIL OF MANIPUR Vs. AMBA	May 13, 2020
BIJOY KOIJAM Vs. STATE OF MANIPUR	August 5, 2020
BRAHMACHARIMAYUM ACHOU SHARMA Vs. STATE OF MANIPUR	February 10, 2020
CHANDRAKUMAR SINGH Vs. PH. IBOHAL SINGH	October 6, 2020
CHINGANGBAM SANJOY SINGH Vs. UNION OF INDIA	July 2, 2020
CHINGTON DEVELOPMENT SOCIETY Vs. UNION OF INDIA	September 15, 2020
CHIRANJIV CHINGANGBAM Vs. STATE OF MANIPUR	August 11, 2020
CHONGTHAM NIMAI SINGH Vs. UNION OF INDIA	November 26, 2020
COMMUNITY NETWORK FOR EMPOWERMENT Vs. STATE OF MANIPUR	July 21, 2020
DARYAL ALAM ANAL Vs. STATE OF MANIPUR	May 13, 2020
ELECTION COMMISSION OF INDIA Vs. HOULIM SHOKHOPAO MATE @ BENJAMIN	February 27, 2020
G. LUWANGJAO KABUI Vs. STATE OF MANIPUR	August 21, 2020
G.G.C. SON Vs. UNION OF INDIA	August 24, 2020
GABRIEL CHINIR MONON Vs. STATE OF MANIPUR	October 5, 2020
GAIKHONLUNG PANMEI Vs. STATE OF MANIPUR	June 19, 2020
GAINAICHUNG MALANGMEI Vs. STATE OF MANIPUR	February 11, 2020
GANGMEI GAIDON RONGMEI Vs. STATE OF MANIPUR	January 30, 2020
GINZAKHAM VAIPHEI Vs. THANGBOI GANGTE	July 6, 2020
GURUMAYUM SANJIV SHARMA Vs. STATE OF MANIPUR	September 8, 2020
GYMNASTIC FEDERATION OF INDIA (GFI) Vs. UNION OF INDIA	November 26, 2020
H. IRANI DEVI Vs. UNION OF INDIA	October 13, 2020
H. MANGTE Vs. UNION OF INDIA	August 27, 2020
HAOBIJAM GITAJEN MEITEI Vs. STATE OF MANIPUR	December 8, 2020
HEMAM JAMUNA DEVI Vs. UNION OF INDIA	July 22, 2020
HIJAM APABI Vs. STATE OF MANIPUR	August 6, 2020
HUIDROM RAJESHWAR SINGH Vs. STATE OF MANIPUR	June 8, 2020
HUMAN RIGHTS ALERT Vs. STATE OF MANIPUR	May 13, 2020
I. BHANUMATI DEVI Vs. UNION OF INDIA	January 14, 2020
IBETOMBI DEVI BY HER LR CH. DOREN SINGH Vs. MAIMU DEVI	October 8, 2020
IN RE KANGLA FORT CONSERVATION & DEVELOPMENT Vs. ADDITIONAL CHIEF SECRETARY, GOVERNMENT OF MANIPUR	February 6, 2020
IN RE-CRIMINAL CONTEMPT AGAINST THOUNAOJAM BRINDA Vs. THOUNAOJAM BRINDA, MPS	June 10, 2020
IN RE: Vs. STATE OF MANIPUR	October 7, 2020
IN RE: MISMANAGEMENT OF NATIONAL SPORTS ACADEMY, KHUMAN LAMPAK, IMPHAL Vs. MANAGEMENT COMMITTEE, NATIONAL SPORTS ACADEMY	August 27, 2020
INGUDAM MOMOCHA SINGH Vs. OFFICER-IN-CHARGE SINGJAMEI POLICE STATION	July 8, 2020
IROM IBOYAIMA SINGH Vs. GYAN PRAKASH, IAS	July 17, 2020
IROM RANDHIR SINGH Vs. STATE OF MANIPUR	July 21, 2020
J. DALTHANGSANG Vs. STATE OF MANIPUR	October 12, 2020
J. HILLSON ANGAM Vs. STATE OF MANIPUR	July 16, 2020
J. HILLSON ANGAM Vs. STATE OF MANIPUR	August 10, 2020
JANGPAO HAOKIP Vs. STATE OF MANIPUR	December 21, 2020
JANGVAI KHALNUNG LAMKANG & 2 ORS. Vs. STATE OF MANIPUR	July 8, 2020
JANKHONGAM HAOKIP & 6 ORS. Vs. STATE OF MANIPUR	July 7, 2020
JC-370400H NB/SUB/PHARMACIST ASU SINGH RATHORE Vs. UNION OF INDIA	January 23, 2020
JONH HINGBA Vs. STATE OF MANIPUR	October 7, 2020
JYOTIN WAIKHOM Vs. KHUMUKCHAM JOYKISHAN SINGH	September 1, 2020
K. BIPINCHANDRA SHARMA Vs. HONBLE GAUHATI HIGH COURT AND ORS.	February 14, 2020
K. KUMAR Vs. STATE OF MANIPUR	September 10, 2020
K. ZOUTAWN Vs. STATE OF MANIPUR	January 21, 2020
K.S. NGARANMI Vs. STATE OF MANIPUR	July 8, 2020
KANGJAM BIDUR SINGH. Vs. STATE OF MANIPUR	June 17, 2020
KANGNU Vs. UNION OF INDIA	February 26, 2020
KANGUJAM ANANDA MEITEI Vs. CBI, SCB, KOLKATA	January 21, 2020
KARONG KIPNU KOM Vs. STATE OF MANIPUR	February 4, 2020
KEISHAM PRADIPKUMAR Vs. STATE OF MANIPUR	September 9, 2020
KESHO SINGH Vs. STATE OF MANIPUR	February 25, 2020
KH. JASHOBANTA SINGH, PGT Vs. MANIPUR PUBLIC SCHOOL SOCIETY	October 21, 2020
KH. YUNE POUME Vs. STATE OF MANIPUR	March 19, 2020
KHOIROM BINASHAKHI DEVI Vs. STATE OF MANIPUR	June 19, 2020
KHUMUKCHAM JOYKISHAN SINGH Vs. HONOURABLE SPEAKER, MLA	June 8, 2020
KHUPKHOLEN HAOKIP Vs. STATE OF MANIPUR	February 28, 2020
KHURAIJAM SANATOMBI DEVI Vs. STATE OF MANIPUR	December 1, 2020
KHURAIJAM TOM TOM SINGH Vs. STATE OF MANIPUR	July 5, 2020
KM. THOKCHOM PREMLATA DEVI Vs. STATE OF MANIPUR	June 19, 2020
KONJENGBAM MOHONCHANDRA SINGH Vs. STATE OF MANIPUR	May 14, 2020
KONJENGBAM NIRANJOY Vs. STATE OF MANIPUR	September 15, 2020
KONTHOUJAM GOVINDAS Vs. HONOURABLE SPEAKER MANIPUR LEGISLATIVE ASSEMBLY	May 28, 2020
KONTHOUJAM GOVINDAS Vs. HONÂ€™BLE SPEAKER MANIPUR LEGISLATIVE ASSEMBLY & 2 ORS.	June 15, 2020
KSHETRIMAYUM TEJKESWARE SINGH Vs. MANIPUR UNIVERSITY	November 23, 2020
KYAW KYAW NAING Vs. THE DISTRICT MAGISTRATE AND ORS.	December 7, 2020
L. IBOMCHA SINGH Vs. L. JAYANTAKUMAR SINGH	September 11, 2020
L. IBOMCHA SINGH Vs. L. JAYANTAKUMAR SINGH	October 5, 2020
LAIMAYUM KULLABATI DEVI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES (RIMS)	February 10, 2020
LAIPHRAKPAM MANIHAR SINGH Vs. STATE OF MANIPUR	December 30, 2020
LAIRENLAKPAM POIREITON MEITEI Vs. STATE OF MANIPUR	November 3, 2020
LAISHOM NINGTHEMJAO SINGH Vs. KHUNDRAKPAM SHANTI SINGH	September 28, 2020
LAISHRAM DAMAYANTI DEVI Vs. THOUNAOJAM TARUNKUMAR SINGH	January 22, 2020
LAISHRAM SUSHIL SINGH Vs. STATE OF MANIPUR	January 27, 2020
LAISOM IBOMCHA SINGH Vs. LANGPOKLAKPAM JAYANTAKUMAR SINGH	November 25, 2020
LALTHARI HMARN Vs. STATE OF MANIPUR	August 28, 2020
LAMKANG KHUNOU VILLAGE NATIONAL HIGHWAY Vs. UNION OF INDIA	November 4, 2020
LANGONJAM IBOHAL Vs. STATE OF MANIPUR	March 19, 2020
LANGPOKLAKPAM JAYANTAKUMAR SINGH Vs. LAISOM IBOMCHA SINGH	January 6, 2020
LEIMAPOKPAM PROMILA DEVI Vs. STATE OF MANIPUR	December 21, 2020
LETKHOMANG KHONGSAI Vs. JACINTHA LAZARUS, IAS	March 3, 2020
LOITONGBAM (O) BABITA DEVI Vs. STATE OF MANIPUR	February 3, 2020
LOITONGBAM GIYANDRO SINGH Vs. UNION OF INDIA	August 26, 2020
LOKTAK DEVELOPMENT AUTHORITY, MANIPUR Vs. COURT ON ITS OWN MOTION	October 12, 2020
LONGJAM TOMPISHAK SINGH Vs. KHAIDEM DEEPAK	February 6, 2020
LOUREMBAM GOPEN SINGH Vs. OFFICER-IN-CHARGE	June 16, 2020
LOUREMBAM REBIKA CHANU Vs. STATE OF MANIPUR	August 10, 2020
LOUREMBAM SHYAMJAI SINGH Vs. STATE OF MANIPUR	October 8, 2020
LOUREMBAM SHYAMKESHO SINGH Vs. STATE OF MANIPUR	June 15, 2020
M. HENTHOI SINGH Vs. UNION OF INDIA	January 14, 2020
M. KHURIPOU Vs. PAMEI DIMPU	February 28, 2020
MAHENDRA KUMAR JAIN Vs. STATE OF MANIPUR	December 14, 2020
MAIBAM ONGBI SOROJINI DEVI Vs. MAIBAM RAGHUMANI SINGH	February 7, 2020
MAISNAM TOMBA SINGH Vs. STATE OF MANIPUR	February 7, 2020
MANIPUR FENCING ASSOCIATION Vs. FENCING ASSOCIATION OF INDIA	April 6, 2020
MANIPUR HOME GUARDS EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF MANIPUR	January 22, 2020
MANIPUR PEOPLES PARTY Vs. STATE OF MANIPUR	July 2, 2020
MANIPUR PEOPLES PARTY (MPP) Vs. STATE OF MANIPUR	October 7, 2020
MANIPUR PRADESH CONGRESS COMMITTEE Vs. S. SUBHASCHANDRA SINGH	August 7, 2020
MANIPUR SOCIAL SERVICE ORGANIZATION Vs. STATE OF MANIPUR	August 4, 2020
MANIPUR SOCIAL SERVICE ORGANIZATION Vs. STATE OF MANIPUR	July 29, 2020
MANIPUR STATE PANCHAYATI RAJ GOVT. EMPLOYEES ASSOCIATION Vs. STATE OF MANIPUR	August 10, 2020
MANIPUR VALLEY VILLAGE RESERVE FOREST RIGHTS PROTECTION ASSOCIATION Vs. STATE OF MANIPUR	May 27, 2020
MANORANJAN ROY Vs. UNION OF INDIA	June 11, 2020
MAYANGLAMBAM MANGIJAOBI DEVI Vs. JAWAHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCE (JNIMS)	December 21, 2020
MAYANGLAMBAM RAMESHWAR SINGH Vs. YENGKHOM SURCHANDRA SINGH	November 5, 2020
MAYENGBAM SURESHKUMAR SINGH & 4 ORS. Vs. STATE OF MANIPUR	July 6, 2020
MAYOPAM ZINKHAI @ AAWO Vs. STATE OF MANIPUR	January 21, 2020
MD ZIAUL HAQUE Vs. UNION OF INDIA	August 26, 2020
MD. ABUL KALAM Vs. STATE OF MANIPUR	September 28, 2020
MD. MEINAM SIDIQUE Vs. UNION OF INDIA	September 11, 2020
MD. MEINAM SIDIQUE Vs. UNION OF INDIA	February 17, 2020
MD. MUJIBUR RAHMAN Vs. UNION OF INDIA	December 23, 2020
MD. RASHID ALI Vs. STATE OF MANIPUR	October 20, 2020
MD. SIKANDER Vs. STATE OF MANIPUR	January 23, 2020
MD. TAMIJUR RAHMAN Vs. STATE OF MANIPUR	August 14, 2020
MD. YAHIYA KHAN Vs. STATE OF MANIPUR	January 27, 2020
MD.YUNUS AHMED Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION	May 29, 2020
MEITRAM IBOYAIMA SINGH Vs. UNION OF INDIA	September 16, 2020
MEMBER ZILLA PARISHAD Vs. MD. MEINAM SIDIQUE	August 10, 2020
MOIRANGTHEM KARAMCHAND SINGH Vs. STATE OF MANIPUR	February 27, 2020
MOIRANGTHEM SOMORJIT SINGH Vs. UNION OF INDIA	September 28, 2020
MOIRANGTHEM TONESHORI DEVI Vs. STATE OF MANIPUR	February 4, 2020
MOMIN BEGUM Vs. OFFICER-IN-CHARGE WOMEN POLICE STATION	July 23, 2020
MOMO TANGTANGA Vs. UNION OF INDIA	July 22, 2020
MUTUM PHAIRENJAOBA SINGH Vs. STATE OF MANIPUR	October 28, 2020
MUTUM RANJIT MEETEI Vs. STATE OF MANIPUR	September 7, 2020
MUTUM THAIMON SINGH Vs. STATE OF MANIPUR	September 2, 2020
N. BIRENDRA SINGH Vs. TH. IBOHAL SINGH	September 7, 2020
N. CHANDRAMA DEVI Vs. OFFICER IN CHARGE NAMBOL POLICE STATION	December 11, 2020
N. RITA DEVI Vs. STATE OF MANIPUR	October 7, 2020
N.D. KADENBOU Vs. STATE OF MANIPUR	February 17, 2020
N.S. NINGCHANGLA Vs. STATE OF MANIPUR	January 6, 2020
NAOREM DIJAMANI SINGH Vs. THE STATE OF MANIPUR AND ORS.	December 7, 2020
NAOREM LEIMA DEVI Vs. STATE OF MANIPUR	July 2, 2020
NEZONE PIPES & STRUCTURES Vs. STATE OF MANIPUR	March 6, 2020
NG. JAVAN Vs. JNIMS	June 1, 2020
NGAIRANGBAM MODHURCHAND SINGH Vs. UNION OF INDIA	October 1, 2020
NINGOMBAM RAJESH SINGH Vs. UNION OF INDIA	October 13, 2020
NINGSHIMYAO A SHIMRAY Vs. STATE OF MANIPUR	September 15, 2020
NINGTHOUJAM MANGI Vs. SANASAM BIRA SINGH	December 3, 2020
NINGTHOUJAM MANGI Vs. SANASAM BIRA SINGH	September 4, 2020
NIRAJ CEMENT STRUCTURALS LTD. Vs. UNION OF INDIA	August 20, 2020
NONGMAITHEM BILASHINI DEVI Vs. STATE OF MANIPUR	July 2, 2020
OINAM DAYAPATI DEVI Vs. STATE OF MANIPUR	February 26, 2020
OINAM RAJENDRA SINGH Vs. NAOREM JUGESHWOR SINGH	February 10, 2020
OKRAM IBOBI SINGH Vs. DIRECTORATE OF ENFORCEMENT	December 16, 2020
OKRAM IBOMCHA SINGH Vs. J. SURESH BABU, IAS	August 17, 2020
P. DEARSON Vs. STATE OF MANIPUR	January 6, 2020
P.S. MAHEKA ANAL Vs. UNION OF INDIA	August 25, 2020
PAMAN ENTERPRISES Vs. FOOD CORPORATION OF INDIA	June 17, 2020
PAONAM BROJEN SINGH Vs. HONÂ€™BLE SPEAKER MANIPUR LEGISLATIVE ASSEMBLY & 2 ORS.	June 18, 2020
PAOTAL HAOKIP Vs. UNION OF INDIA	August 10, 2020
PEBAM BEGET SINGH Vs. STATE OF MANIPUR	October 12, 2020
PH. SHAJID SHOHAIL AKTASH Vs. STATE OF MANIPUR	March 4, 2020
R.K. & CO. Vs. STATE OF MANIPUR	November 4, 2020
R.K. (O) SONIA DEVI Vs. COMMISSIONER OF CUSTOMS	February 7, 2020
R.K. SANATOMBI DEVI Vs. GOURACHANDRA MAHAPRABHU DEBTA	May 29, 2020
R.K.PREMJIT SINGH Vs. STATE OF MANIPUR	February 5, 2020
R.S. KHAWUNGSING Vs. UNION OF INDIA	June 16, 2020
R.S. KHAWUNGSING @ R. ASING Vs. UNION OF INDIA	May 26, 2020
RABICHAND SAIROM Vs. NATIONAL INVESTIGATION AGENCY, MINISTRY OF HOME AFFAIRS	January 22, 2020
RADHAKISHOR TONGBRAM Vs. STATE OF MANIPUR	March 19, 2020
RAJ KUMAR JOYSANA SINGH Vs. UNION OF INDIA	August 27, 2020
RAJKUMARI RENUKA Vs. OFFICER IN CHARGE, NARCOTIC & AFFAIRS OF BORDER POLICE STATION	December 21, 2020
RATNA THAPA Vs. STATE OF MANIPUR	July 30, 2020
REGISTRAR GENERA Vs. STATE OF MANIPUR	February 5, 2020
RFN/GD ARVIND KUMAR NO. 38639 Y Vs. UNION OF INDIA	February 25, 2020
RG, HIGH COURT OF MANIPUR Vs. STATE OF MANIPUR	October 14, 2020
RS HENRY HIILII & 4 ORS. Vs. STATE OF MANIPUR	August 18, 2020
RURAL SPORTS ASSOCIATION Vs. UNION OF INDIA	September 9, 2020
S. BIKRAMADITYA MEITEI Vs. STATE OF MANIPUR	September 10, 2020
S. JAMES Vs. OFFICER-IN-CHARGE CITY POLICE STATION	July 21, 2020
S. SABITRI DEVI Vs. STATE OF MANIPUR	August 27, 2020
S. SHANTIKUMAR SINGH Vs. UNION OF INDIA	July 16, 2020
S.A NGAMO AGENCY Vs. FOOD CORPORATION OF INDIA	August 21, 2020
S.A. NGAMO AGENCY Vs. FOOD CORPORATION OF INDIA	June 25, 2020
SAGOLSHEM CHAOREN SINGH Vs. STATE OF MANIPUR	June 16, 2020
SAGOLSHEM CHAOREN SINGH Vs. STATE OF MANIPUR	June 4, 2020
SAKA TOMOI MARING Vs. STATE OF MANIPUR	July 15, 2020
SAMER SINGH Vs. UNION OF INDIA	August 24, 2020
SANATOMBA HAOBAM Vs. STATE OF MANIPUR	March 19, 2020
SANOUJAM SHYAMCHARAN SINGH Vs. STATE OF MANIPUR	February 4, 2020
SAPAM KANGLEIPAL Vs. DISTRICT MAGISTRATE, IMPHAL EAST, MANIPUR	November 23, 2020
SEI MINTHANG TOUTHANG Vs. OFFICER-IN-CHARGE	August 20, 2020
SEIKHOTHANG HAOKIP Vs. CHAIRMAN AND MANAGING DIRECTOR, POWER GRID CORPORATION	March 17, 2020
SEKHOGIN SITHLOU & 6 ORS. Vs. STATE OF MANIPUR	November 3, 2020
SHAIKHOM MANTRI MEITEI Vs. OFFICER IN CHARGE	September 10, 2020
SHAJID SHOHAIL AKTASH & ANR Vs. STATE OF MANIPUR & ANR	March 4, 2020
SOIBAM SURESH SINGH Vs. STATE OF MANIPUR	October 6, 2020
SORAISAM MANIMACHA SINGH Vs. UNION OF INDIA	January 23, 2020
STATE LEVEL GAAN-NGAI CELEBRATION COMMITTEE Vs. STATE OF MANIPUR	October 20, 2020
STATE OF MANIPUR Vs. THINGBAIJAM DEBEN SINGH	December 11, 2020
STATE OF MANIPUR Vs. RATNA DEVI	February 4, 2020
SUKHAM PREMJIT SINGH Vs. STATE OF MANIPUR	February 28, 2020
SUNIL KUMAR, COMMANDANT-87 Vs. UNION OF INDIA	February 27, 2020
SURJAKUMAR OKRAM Vs. STATE OF MANIPUR	September 17, 2020
T. BROJENDRO MEITEI Vs. STATE OF MANIPUR	October 21, 2020
TEKCHAM RAMESHWOR MEITEI Vs. STATE OF MANIPUR	February 21, 2020
TH. IBOTOMBI SINGH Vs. PUYAM THOIBA SINGH & 3 ORS.	February 13, 2020
TH. PIKA SINGH AND ORS. Vs. L. PAULUNGMUAN AND ORS.	February 19, 2020
THANGJAM SURCHANDRA SINGH Vs. STATE OF MANIPUR	August 24, 2020
THINGOM ANITA DEVI Vs. UNION OF INDIA	August 28, 2020
THOKCHOM CHHATRAJIT SINGH Vs. STATE OF MANIPUR	December 30, 2020
THOKCHOM LOKESHWAR SINGH Vs. THANGJAM MOHENDRO SINGH	August 20, 2020
THOKCHOM PREMLATA DEVI Vs. STATE OF MANIPUR	February 3, 2020
THONGAM SHYAMO SINGH Vs. STATE OF MANIPUR	January 31, 2020
THOUDAM HEMJIT Vs. STATE OF MANIPUR	February 10, 2020
THOUNAOJAM IBOBI SINGH Vs. STATE OF MANIPUR	December 22, 2020
THOUNAOJAM LEMBA SINGH Vs. INTELLIGENCE OFFICER	February 7, 2020
TINCHONGHOI MATE Vs. STATE OF MANIPUR	March 19, 2020
TOIJAM ACHOUBA SINGH Vs. UNION OF INDIA	February 7, 2020
TONGBRAM TIKENDRAJIT SINGH Vs. STATE OF MANIPUR	February 6, 2020
TS. BETON ANAL Vs. STATE OF MANIPUR	June 18, 2020
TUMEN KUMAR RANPAL Vs. UNION OF INDIA	February 26, 2020
V.S. NGAHANPAM Vs. STATE OF MANIPUR	October 19, 2020
VAISHAYA YOUTH CLUB Vs. STATE OF MANIPUR	February 5, 2020
WAHENGBAM CHANDRAKUMAR Vs. STATE OF MANIPUR	January 22, 2020
WAHENGBAM DHANACHANDRA SINGH Vs. STATE OF MANIPUR	August 24, 2020
WANGJAM SHYAMJAI MEITEI Vs. UNION OF INDIA	August 10, 2020
WANGKHEIMAYUM UMAKANTA SINGH Vs. UNION OF INDIA	September 2, 2020
Y. DEVENDRO SINGH Vs. MLA	June 16, 2020
Y. DEVENDRO SINGH Vs. MANIPUR LEGISLATIVE ASSEMBLY	May 12, 2020
Y. DEVENDRO SINGH Vs. MLA	May 27, 2020
Y. SOBITA KUMARI DEVI Vs. STATE OF MANIPUR	October 14, 2020
YAIKHOM (O) MAYENGBAM (N) RADHE DEVI Vs. STATE OF MANIPUR	November 2, 2020
YAMBEM KESHO SINGH Vs. STATE OF MANIPUR	October 19, 2020
YAMBEM SANJIT MEETEI Vs. STATE OF MANIPUR	March 19, 2020
YENGKHOM JIVAN SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION	December 17, 2020
YENGKHOM SURCHANDRA SINGH Vs. MAYANGLAMBAM RAMESHWAR SINGH	November 6, 2020
YENGKHOM SURCHANDRA SINGH Vs. MAYANGLAMBAM RAMESHWAR SINGH	October 16, 2020
YENGKHOM SURCHANDRA SINGH Vs. MAYANGLAMBAM RAMESHWAR SINGH	November 5, 2020
YUMNAM BIRAMADHOP SINGH Vs. DIRECTOR GENERAL, NATIONAL RURAL ROAD DEVELOPMENT AGENCY (NRRDA)	December 18, 2020
YUMNAM BIRAMADHOP SINGH Vs. DIRECTOR GENERAL, NATIONAL RURAL ROAD DEVELOPMENT AGENCY (NRRDA)	November 19, 2020
YUMNAM BIRAMADHOP SINGH Vs. DIRECTOR GENERAL	August 21, 2020
YUMNAM CHAOBA SINGH Vs. YUMNAM BOLAI SINGH	October 6, 2020
YUMNAM MUNINDRO MANGANG Vs. STATE OF MANIPUR	February 7, 2020

Year 2020 of HIGH COURT OF MANIPUR

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