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AGRICULTURE DEGREE HOLDER EMPLOYEES ASSOCIATION Vs. STATE OF MANIPUR, THROUGH PRINCIPAL SECRETARY/COMMISSIONER
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April 4, 2018 |
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AGRICULTURE DEPARTMENT F.A./V.E.W. /EQUIVALENT EMPLOYEE ASSOCIATION Vs. STATE OF MANIPUR
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December 6, 2018 |
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ANGOM INDRAJIT SINGH Vs. STATE OF MANIPUR
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June 5, 2018 |
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AWUNGSHI NINGLUMSHANG Vs. STATE OF MANIPUR
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May 7, 2018 |
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BIDYARAN AYEKPAM, W/O DUMAS AKOIJAM Vs. STATE OF MANIPUR
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January 4, 2018 |
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CHANAM NINGOL AHONGSHANGBAM ONGBI LOIDANG DEVI Vs. R K TAMPHASANA SINGH
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February 27, 2018 |
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CHANAMBAM SHARAT SINGH Vs. STATE OF MANIPUR
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May 9, 2018 |
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CHANDRA PRAKASH DUBEY Vs. UNION OF INDIA
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August 27, 2018 |
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CHINGSUBAM BILASHINI DEVI Vs. STATE OF MANIPUR
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April 17, 2018 |
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CHONGCHONG KHONGSAI Vs. STATE OF MANIPUR AND ORS.
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April 12, 2018 |
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CHONGTHAM JAYANTAKUMAR SINGH Vs. STATE OF MANIPUR
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May 21, 2018 |
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CHONGTHAM JAYANTAKUMAR SINGH Vs. STATE OF MANIPUR
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May 21, 2018 |
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ELANGBAM IBOHAL Vs. UNION OF INDIA
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January 11, 2018 |
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FAJUR RAHIM (MD.) Vs. STATE OF MANIPUR
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May 18, 2018 |
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FARID KHAN Vs. STATE OF MANIPUR
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September 17, 2018 |
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FORERUNNER Vs. STATE OF MANIPUR
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September 4, 2018 |
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HEISNAM SEEMA DEVI Vs. STATE OF MANIPUR
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October 23, 2018 |
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HETCHIN HAOKIP Vs. STATE OF MANIPUR, REPRESENTED BY CHIEF SECRETARY, GOVERNMENT OF MANIPUR
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April 3, 2018 |
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HUIDROM NANDAKUMAR SINGH Vs. STATE OF MANIPUR
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June 15, 2018 |
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HUNDUNG VICTIM DEVELOPMENT Vs. UNION OF INDIA
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September 18, 2018 |
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IRUNGBAM SHYAM SINGH Vs. STATE OF MANIPUR
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September 28, 2018 |
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K SWARNALATA DEVI Vs. STATE OF MANIPUR
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January 19, 2018 |
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KARAM SHANTIKUMAR SINGH Vs. STATE OF MANIPUR
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July 23, 2018 |
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KHADANGBAM SUBOL SINGH Vs. STATE OF MANIPUR
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May 10, 2018 |
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KHAIDEM HEMJIT SINGH Vs. STATE OF MANIPUR
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May 11, 2018 |
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KHAIDEM JACKO MEITEI Vs. UNION OF INDIA
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May 22, 2018 |
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KHAIPAO HAOKIP Vs. G. SUANCHINPAU
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June 13, 2018 |
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KHULEM SUNDARI DEVI Vs. STATE OF MANIPUR
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February 1, 2018 |
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KONSAM IBOMCHA SINGH Vs. POTSANGBAM PISHAK MEITEI
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September 7, 2018 |
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KONTHOUJAM KANAN SINGH Vs. NINGTHOUJAM SHANTIKUMAR SINGH
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November 23, 2018 |
|
L. IBOMCHA SINGH Vs. STATE OF MANIPUR
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June 12, 2018 |
|
L.GOKULCHANDRA SINGH Vs. STATE OF MANIPUR
|
August 16, 2018 |
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L.HEMINGTHANG KHONGSAI Vs. STATE OF MANIPUR
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February 7, 2018 |
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LAIRENLAKPAM PINKY DEVI Vs. STATE OF MANIPUR
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April 9, 2018 |
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LAISHRAM (O) CHAOBA DEVI Vs. STATE OF MANIPUR
|
May 8, 2018 |
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LAISHRAM SUDHIR SINGH Vs. KUMAM (O) DAMAYENTI DEVI
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September 26, 2018 |
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LALKHOSEM KIPGEN Vs. DISTRICT MAGISTRATE, KANGPOKPI
|
May 7, 2018 |
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LANGKHANPAU GUITE Vs. STATE OF MANIPUR
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April 26, 2018 |
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LHAIKHOCHIIN Vs. STATE OF MANIPUR
|
June 20, 2018 |
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LOUREMBAM IBOYAIMA Vs. STATE OF MANIPUR
|
September 20, 2018 |
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LT. COLONEL DHARAMVIR SINGH Vs. UNION OF INDIA
|
June 19, 2018 |
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M BIRAMANGOL SINGH Vs. STATE OF MANIPUR, REPRESENTED BY COMMISSIONER/SECRETARY (EDUCATION)
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February 2, 2018 |
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MAISNAM BRAJNEWB SINGH Vs. STATE OF MANIPUR
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July 24, 2018 |
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MANIPUR MOUNTAINEERING AND TREKKING ASSOCIATION Vs. MARINGMEI ACHAM
|
September 26, 2018 |
|
MANIPUR PUBLIC SERVICE COMMISSION Vs. MANIPUR INFORMATION COMMISSION
|
October 4, 2018 |
|
MANIPUR PUBLIC SERVICE COMMISSION THROUGH THE SECRETARY (MPSC) Vs. SHRI ROSHAN KSHETRIMAYUM
|
September 13, 2018 |
|
MANKHANNIANG Vs. UNION OF INDIA
|
March 26, 2018 |
|
MAYENGBAM Vs. STATE OF MANIPUR
|
April 26, 2018 |
|
MEINAM MEMCHOUBI DEVI Vs. LANTHAM GOPAL SINGH
|
August 10, 2018 |
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MOIRANGMAYUM IBOHAL SINGH Vs. STATE OF MANIPUR
|
September 24, 2018 |
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MOIRANGMAYUM IBOHAL SINGH Vs. UNION OF INDIA
|
September 24, 2018 |
|
MOIRANGTHEM INDRAKUMAR SINGH Vs. STATE OF MANIPUR
|
May 3, 2018 |
|
MOSHHILPA MARING Vs. ANGOM AMU SINGH
|
September 13, 2018 |
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NAHAKPAM INDRAJIT SINGH, S/O NAHAKPAM MOIRANGNINGTHOU SINGH Vs. MD AMIN SHAH, S/O LATE MD MUHAMMUDDIN SHAH
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April 2, 2018 |
|
NAMSINREI PANMEI Vs. STATE OF MANIPUR
|
September 4, 2018 |
|
NATIONAL INSURANCE CO. LTD Vs. LAISHRAM YAIMA SINGH
|
September 26, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SANATHOI
|
September 7, 2018 |
|
NG BIJOY SINGH Vs. STATE OF MANIPUR, THROUGH CHIEF SECRETARY
|
March 15, 2018 |
|
NG. GAMBHIR SINGH Vs. STATE OF MANIPUR
|
September 14, 2018 |
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NINGOMBAMRAMESHWAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
January 18, 2018 |
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NINGTHOUJAM MICHAEL SINGH Vs. STATE OF MANIPUR
|
October 8, 2018 |
|
NONGMAITHEM JIBANTA SINGH Vs. KSH BRAJAMANI SINGH, S/O (LATE) KSH MUNAL SINGH
|
February 23, 2018 |
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NONGTHOMBAM (N) SAMADRAM (O) CHAOBI DEVI Vs. STATE OF MANIPUR
|
February 21, 2018 |
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NORTHERN AGENCY, M G AVENUE Vs. FOOD CORPORATION OF INDIA THROUGH EXECUTIVE DIRECTOR (ZONE)
|
January 4, 2018 |
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NUNGLEPAM PUSPARANI DEVI Vs. UNION OF INDIA
|
May 22, 2018 |
|
PHURAILATPAM BRAJAKISHWAR SHARMA Vs. STATE OF MANIPUR
|
June 13, 2018 |
|
R.K. LALIT SINGH Vs. STATE OF MANIPUR
|
December 17, 2018 |
|
R.K. PREMJIT SING Vs. STATE OF MANIPUR
|
May 31, 2018 |
|
RAN BAHADUR Vs. STATE OF MANIPUR
|
February 19, 2018 |
|
REMMEI ALIMMEI Vs. MANIPUR PUBLIC SERVICE COMMISSION
|
March 28, 2018 |
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RURAL DEVELOPMENT ASSOCIATION Vs. SANASAM KHOMEI SINGH
|
September 13, 2018 |
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SAFINA BEGUM Vs. SAFIQUR RAHMAN
|
September 26, 2018 |
|
SALAM CHANDRA SINGH Vs. STATE OF MANIPUR
|
December 17, 2018 |
|
SALAUDIN KHAN Vs. STATE OF MANIPUR
|
May 24, 2018 |
|
SANANGAMBA AKHAM Vs. STATE OF MANIPUR
|
September 25, 2018 |
|
SANASAM BIRA SINGH Vs. NINGTHOUJAM MANGI
|
February 23, 2018 |
|
SANASAM LALA SINGH Vs. STATE OF MANIPUR
|
June 12, 2018 |
|
SANGLUAI NAULAK Vs. STATE OF MANIPUR
|
April 5, 2018 |
|
SAPAM SUBOL SINGH Vs. UNION OF INDIA
|
May 22, 2018 |
|
SEMON GURUNG Vs. DISTRICT MAGISTRATE
|
January 24, 2018 |
|
SENDRA YOUTH CLUB BEARING Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER (MAHUD)
|
January 30, 2018 |
|
SOMI KAMKARA Vs. STATE OF MANIPUR
|
July 11, 2018 |
|
STATE OF MANIPUR Vs. KH. SAHANTIBALA DEVI
|
May 22, 2018 |
|
STATE OF MANIPUR Vs. EAGLE ENTERPRISES
|
September 5, 2018 |
|
STATE OF MANIPUR Vs. S. TIKEN SINGH
|
June 20, 2018 |
|
STATE OF MANIPUR Vs. IBEMSANA
|
June 20, 2018 |
|
STATE OF MANIPUR Vs. IRUNGBAM SHYAM SINGH
|
February 13, 2018 |
|
STATE OF MANIPUR Vs. ALL MANIPUR PUBLIC HEALTH ENGINEERING DEPARTMENT WORKERS AND EMPLOYEES ORGANIZATION
|
August 1, 2018 |
|
STATE OF MANIPUR & ORS. Vs. S. RAJNIKANTA SINGH & ORS.
|
August 6, 2018 |
|
STATE OF MANIPUR REPRESENTED BY SECRETARY (HOME), GOVERNMENT OF MANIPUR Vs. P THOIBA SINGH
|
January 30, 2018 |
|
SURESH SINGH Vs. STATE OF MANIPUR
|
January 4, 2018 |
|
T. RAJEN AYANGBA Vs. STATE OF MANIPUR
|
May 4, 2018 |
|
THANGJAM LAKUMAR SINGH Vs. NAOREM (N) IBEMHAL DEVI
|
September 7, 2018 |
|
THOKCHOM LOKESHWAR SINGH Vs. THANGJAM MOHENDRO SINGH
|
June 19, 2018 |
|
THOKCHOM VIKRAMJIT SINGH Vs. STATE OF MANIPUR
|
March 26, 2018 |
|
THONGAM SHARAT SINGH Vs. STATE OF MANIPUR
|
March 13, 2018 |
|
THONGAM TARUN SINGH Vs. STATE OF MANIPUR
|
April 30, 2018 |
|
THOUNAOJAM SHYAMKUMAR, S/O (L) TH BINOYKUMAR SINGH Vs. NIMAICHAND LUWANG, S/O (L) NAHAKPAM THAMBOU
|
January 4, 2018 |
|
TINGZADIM Vs. KUBER MOIRANGTHEMCHA
|
June 1, 2018 |
|
TOURANGBAM NETRAJIT SINGH Vs. STATE OF MANIPUR
|
April 24, 2018 |
|
UNION OF INDIA Vs. S. T. WANGTONG ANAL & ANR.
|
August 23, 2018 |
|
VINODKUMAR SINGH S/O BANKA SINGH Vs. STATE OF MANIPUR
|
February 19, 2018 |
|
W. VIDYARANI DEVI Vs. MANIPUR UNIVERSITY
|
May 8, 2018 |
|
YANGMI HAOREI Vs. STATE OF MANIPUR
|
January 16, 2018 |