AGRICULTURE DEGREE HOLDER EMPLOYEES ASSOCIATION Vs. STATE OF MANIPUR, THROUGH PRINCIPAL SECRETARY/COMMISSIONER
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April 4, 2018 |
AGRICULTURE DEPARTMENT F.A./V.E.W. /EQUIVALENT EMPLOYEE ASSOCIATION Vs. STATE OF MANIPUR
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December 6, 2018 |
ANGOM INDRAJIT SINGH Vs. STATE OF MANIPUR
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June 5, 2018 |
AWUNGSHI NINGLUMSHANG Vs. STATE OF MANIPUR
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May 7, 2018 |
BIDYARAN AYEKPAM, W/O DUMAS AKOIJAM Vs. STATE OF MANIPUR
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January 4, 2018 |
CHANAM NINGOL AHONGSHANGBAM ONGBI LOIDANG DEVI Vs. R K TAMPHASANA SINGH
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February 27, 2018 |
CHANAMBAM SHARAT SINGH Vs. STATE OF MANIPUR
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May 9, 2018 |
CHANDRA PRAKASH DUBEY Vs. UNION OF INDIA
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August 27, 2018 |
CHINGSUBAM BILASHINI DEVI Vs. STATE OF MANIPUR
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April 17, 2018 |
CHONGCHONG KHONGSAI Vs. STATE OF MANIPUR AND ORS.
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April 12, 2018 |
CHONGTHAM JAYANTAKUMAR SINGH Vs. STATE OF MANIPUR
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May 21, 2018 |
CHONGTHAM JAYANTAKUMAR SINGH Vs. STATE OF MANIPUR
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May 21, 2018 |
ELANGBAM IBOHAL Vs. UNION OF INDIA
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January 11, 2018 |
FAJUR RAHIM (MD.) Vs. STATE OF MANIPUR
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May 18, 2018 |
FARID KHAN Vs. STATE OF MANIPUR
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September 17, 2018 |
FORERUNNER Vs. STATE OF MANIPUR
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September 4, 2018 |
HEISNAM SEEMA DEVI Vs. STATE OF MANIPUR
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October 23, 2018 |
HETCHIN HAOKIP Vs. STATE OF MANIPUR, REPRESENTED BY CHIEF SECRETARY, GOVERNMENT OF MANIPUR
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April 3, 2018 |
HUIDROM NANDAKUMAR SINGH Vs. STATE OF MANIPUR
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June 15, 2018 |
HUNDUNG VICTIM DEVELOPMENT Vs. UNION OF INDIA
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September 18, 2018 |
IRUNGBAM SHYAM SINGH Vs. STATE OF MANIPUR
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September 28, 2018 |
K SWARNALATA DEVI Vs. STATE OF MANIPUR
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January 19, 2018 |
KARAM SHANTIKUMAR SINGH Vs. STATE OF MANIPUR
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July 23, 2018 |
KHADANGBAM SUBOL SINGH Vs. STATE OF MANIPUR
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May 10, 2018 |
KHAIDEM HEMJIT SINGH Vs. STATE OF MANIPUR
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May 11, 2018 |
KHAIDEM JACKO MEITEI Vs. UNION OF INDIA
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May 22, 2018 |
KHAIPAO HAOKIP Vs. G. SUANCHINPAU
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June 13, 2018 |
KHULEM SUNDARI DEVI Vs. STATE OF MANIPUR
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February 1, 2018 |
KONSAM IBOMCHA SINGH Vs. POTSANGBAM PISHAK MEITEI
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September 7, 2018 |
KONTHOUJAM KANAN SINGH Vs. NINGTHOUJAM SHANTIKUMAR SINGH
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November 23, 2018 |
L. IBOMCHA SINGH Vs. STATE OF MANIPUR
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June 12, 2018 |
L.GOKULCHANDRA SINGH Vs. STATE OF MANIPUR
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August 16, 2018 |
L.HEMINGTHANG KHONGSAI Vs. STATE OF MANIPUR
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February 7, 2018 |
LAIRENLAKPAM PINKY DEVI Vs. STATE OF MANIPUR
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April 9, 2018 |
LAISHRAM (O) CHAOBA DEVI Vs. STATE OF MANIPUR
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May 8, 2018 |
LAISHRAM SUDHIR SINGH Vs. KUMAM (O) DAMAYENTI DEVI
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September 26, 2018 |
LALKHOSEM KIPGEN Vs. DISTRICT MAGISTRATE, KANGPOKPI
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May 7, 2018 |
LANGKHANPAU GUITE Vs. STATE OF MANIPUR
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April 26, 2018 |
LHAIKHOCHIIN Vs. STATE OF MANIPUR
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June 20, 2018 |
LOUREMBAM IBOYAIMA Vs. STATE OF MANIPUR
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September 20, 2018 |
LT. COLONEL DHARAMVIR SINGH Vs. UNION OF INDIA
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June 19, 2018 |
M BIRAMANGOL SINGH Vs. STATE OF MANIPUR, REPRESENTED BY COMMISSIONER/SECRETARY (EDUCATION)
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February 2, 2018 |
MAISNAM BRAJNEWB SINGH Vs. STATE OF MANIPUR
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July 24, 2018 |
MANIPUR MOUNTAINEERING AND TREKKING ASSOCIATION Vs. MARINGMEI ACHAM
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September 26, 2018 |
MANIPUR PUBLIC SERVICE COMMISSION Vs. MANIPUR INFORMATION COMMISSION
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October 4, 2018 |
MANIPUR PUBLIC SERVICE COMMISSION THROUGH THE SECRETARY (MPSC) Vs. SHRI ROSHAN KSHETRIMAYUM
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September 13, 2018 |
MANKHANNIANG Vs. UNION OF INDIA
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March 26, 2018 |
MAYENGBAM Vs. STATE OF MANIPUR
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April 26, 2018 |
MEINAM MEMCHOUBI DEVI Vs. LANTHAM GOPAL SINGH
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August 10, 2018 |
MOIRANGMAYUM IBOHAL SINGH Vs. STATE OF MANIPUR
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September 24, 2018 |
MOIRANGMAYUM IBOHAL SINGH Vs. UNION OF INDIA
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September 24, 2018 |
MOIRANGTHEM INDRAKUMAR SINGH Vs. STATE OF MANIPUR
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May 3, 2018 |
MOSHHILPA MARING Vs. ANGOM AMU SINGH
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September 13, 2018 |
NAHAKPAM INDRAJIT SINGH, S/O NAHAKPAM MOIRANGNINGTHOU SINGH Vs. MD AMIN SHAH, S/O LATE MD MUHAMMUDDIN SHAH
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April 2, 2018 |
NAMSINREI PANMEI Vs. STATE OF MANIPUR
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September 4, 2018 |
NATIONAL INSURANCE CO. LTD Vs. LAISHRAM YAIMA SINGH
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September 26, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. SANATHOI
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September 7, 2018 |
NG BIJOY SINGH Vs. STATE OF MANIPUR, THROUGH CHIEF SECRETARY
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March 15, 2018 |
NG. GAMBHIR SINGH Vs. STATE OF MANIPUR
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September 14, 2018 |
NINGOMBAMRAMESHWAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED
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January 18, 2018 |
NINGTHOUJAM MICHAEL SINGH Vs. STATE OF MANIPUR
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October 8, 2018 |
NONGMAITHEM JIBANTA SINGH Vs. KSH BRAJAMANI SINGH, S/O (LATE) KSH MUNAL SINGH
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February 23, 2018 |
NONGTHOMBAM (N) SAMADRAM (O) CHAOBI DEVI Vs. STATE OF MANIPUR
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February 21, 2018 |
NORTHERN AGENCY, M G AVENUE Vs. FOOD CORPORATION OF INDIA THROUGH EXECUTIVE DIRECTOR (ZONE)
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January 4, 2018 |
NUNGLEPAM PUSPARANI DEVI Vs. UNION OF INDIA
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May 22, 2018 |
PHURAILATPAM BRAJAKISHWAR SHARMA Vs. STATE OF MANIPUR
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June 13, 2018 |
R.K. LALIT SINGH Vs. STATE OF MANIPUR
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December 17, 2018 |
R.K. PREMJIT SING Vs. STATE OF MANIPUR
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May 31, 2018 |
RAN BAHADUR Vs. STATE OF MANIPUR
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February 19, 2018 |
REMMEI ALIMMEI Vs. MANIPUR PUBLIC SERVICE COMMISSION
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March 28, 2018 |
RURAL DEVELOPMENT ASSOCIATION Vs. SANASAM KHOMEI SINGH
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September 13, 2018 |
SAFINA BEGUM Vs. SAFIQUR RAHMAN
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September 26, 2018 |
SALAM CHANDRA SINGH Vs. STATE OF MANIPUR
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December 17, 2018 |
SALAUDIN KHAN Vs. STATE OF MANIPUR
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May 24, 2018 |
SANANGAMBA AKHAM Vs. STATE OF MANIPUR
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September 25, 2018 |
SANASAM BIRA SINGH Vs. NINGTHOUJAM MANGI
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February 23, 2018 |
SANASAM LALA SINGH Vs. STATE OF MANIPUR
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June 12, 2018 |
SANGLUAI NAULAK Vs. STATE OF MANIPUR
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April 5, 2018 |
SAPAM SUBOL SINGH Vs. UNION OF INDIA
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May 22, 2018 |
SEMON GURUNG Vs. DISTRICT MAGISTRATE
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January 24, 2018 |
SENDRA YOUTH CLUB BEARING Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER (MAHUD)
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January 30, 2018 |
SOMI KAMKARA Vs. STATE OF MANIPUR
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July 11, 2018 |
STATE OF MANIPUR Vs. KH. SAHANTIBALA DEVI
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May 22, 2018 |
STATE OF MANIPUR Vs. EAGLE ENTERPRISES
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September 5, 2018 |
STATE OF MANIPUR Vs. S. TIKEN SINGH
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June 20, 2018 |
STATE OF MANIPUR Vs. IBEMSANA
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June 20, 2018 |
STATE OF MANIPUR Vs. IRUNGBAM SHYAM SINGH
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February 13, 2018 |
STATE OF MANIPUR Vs. ALL MANIPUR PUBLIC HEALTH ENGINEERING DEPARTMENT WORKERS AND EMPLOYEES ORGANIZATION
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August 1, 2018 |
STATE OF MANIPUR & ORS. Vs. S. RAJNIKANTA SINGH & ORS.
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August 6, 2018 |
STATE OF MANIPUR REPRESENTED BY SECRETARY (HOME), GOVERNMENT OF MANIPUR Vs. P THOIBA SINGH
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January 30, 2018 |
SURESH SINGH Vs. STATE OF MANIPUR
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January 4, 2018 |
T. RAJEN AYANGBA Vs. STATE OF MANIPUR
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May 4, 2018 |
THANGJAM LAKUMAR SINGH Vs. NAOREM (N) IBEMHAL DEVI
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September 7, 2018 |
THOKCHOM LOKESHWAR SINGH Vs. THANGJAM MOHENDRO SINGH
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June 19, 2018 |
THOKCHOM VIKRAMJIT SINGH Vs. STATE OF MANIPUR
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March 26, 2018 |
THONGAM SHARAT SINGH Vs. STATE OF MANIPUR
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March 13, 2018 |
THONGAM TARUN SINGH Vs. STATE OF MANIPUR
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April 30, 2018 |
THOUNAOJAM SHYAMKUMAR, S/O (L) TH BINOYKUMAR SINGH Vs. NIMAICHAND LUWANG, S/O (L) NAHAKPAM THAMBOU
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January 4, 2018 |
TINGZADIM Vs. KUBER MOIRANGTHEMCHA
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June 1, 2018 |
TOURANGBAM NETRAJIT SINGH Vs. STATE OF MANIPUR
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April 24, 2018 |
UNION OF INDIA Vs. S. T. WANGTONG ANAL & ANR.
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August 23, 2018 |
VINODKUMAR SINGH S/O BANKA SINGH Vs. STATE OF MANIPUR
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February 19, 2018 |
W. VIDYARANI DEVI Vs. MANIPUR UNIVERSITY
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May 8, 2018 |
YANGMI HAOREI Vs. STATE OF MANIPUR
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January 16, 2018 |