ABDUL GANI KHAN Vs. STATE OF MANIPUR
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October 31, 2017 |
AKOIJAM JHALAJIT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
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May 3, 2017 |
AKOIJAM JILLA SINGH Vs. STATE OF MANIPUR, THROUGH PUBLIC PROSECUTOR (HIGH COURT)
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March 28, 2017 |
ALL MANIPUR UMANGLAI ASSOCIATION Vs. STATE OF MANIPUR
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February 28, 2017 |
AMRIT KAR Vs. STATE OF MANIPUR
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January 27, 2017 |
ANDY MANGSATABAM Vs. THANGJAM SHYAMKISHORE SINGH
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February 20, 2017 |
ANUPAMA DEVI WAHENGBAM, D/O W ANGOU SINGH Vs. PRINCIPAL SECRETARY /COMMISSIONER/SECRETARY, DEPTT OF HEALTH AND FAMILY WELFARE
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June 16, 2017 |
ARIBAM BIJOYKUMAR SHARMA Vs. LAIPHRAKPAM BORMANI SINGH
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April 5, 2017 |
ARIBAM SOKENDRO SHARMA, S/O (L) A AMUBI SHARMA Vs. STATE OF MANIPUR
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July 6, 2017 |
BHABESHWAR TONGBRAM Vs. RAJKUMAR NANDO SINGH
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March 3, 2017 |
BUKPI H/L & COCS LTD Vs. STATE OF MANIPUR
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July 28, 2017 |
CENTRAL BUREAU OF INVESTIGATION Vs. RAJ KUMAR MODHUSANA SINGH
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September 16, 2017 |
CH BABUMACHA SINGH Vs. SANGAI DEVI
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October 31, 2017 |
CHANAM CHAOBA SINGH, S/O LATE CH PHEIJAO SINGH OF KHURAI THANGJAM LEIKAI Vs. STATE OF MANIPUR
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December 21, 2017 |
CHANDAM INGO SINGH Vs. MANIPUR UNIVERSITY
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January 19, 2017 |
CHONGTHAM ONGBI KALPALATA DEVI Vs. DR. NINGTHOUJAM BIRACHANDRA SINGH
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April 11, 2017 |
CHRISTIAN REVIVAL CHURCH Vs. STATE OF MANIPUR
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July 26, 2017 |
DIRECTOR, CBI Vs. HUIDROM SADANANDA SINGH
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April 5, 2017 |
DR. M. AMUBA SINGH Vs. UNION OF INDIA
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March 1, 2017 |
ELANGBAM ONGBI AMUBI DEVI Vs. STATE OF MANIPUR
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February 27, 2017 |
FM SHARIF, S/O FM FARID Vs. STATE OF MANIPUR
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April 26, 2017 |
GUANGBI DANGMEI Vs. UNION OF INDIA
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February 27, 2017 |
GURUMAYUM DAYANANDA SHARMA, S/O G MUKHERJEE SHARMA Vs. STATE OF MANIPUR
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June 5, 2017 |
H. NABACHANDRA SINGH Vs. UNION OF INDIA
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March 27, 2017 |
H. SURODHONI DEVI Vs. STATE OF MANIPUR
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April 7, 2017 |
HAJI ANSAR ALI Vs. MRS. KHALIDA BEGUM
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September 14, 2017 |
HAWAIBAM ONGBI MAIPAKPI LEIMA Vs. UNION OF INDIA
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December 14, 2017 |
HIDANGMAYUM DEVAMANI SHARMA Vs. STATE OF MANIPUR
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April 25, 2017 |
HUIDROM DEBALA DEVI Vs. STATE OF MANIPUR
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March 28, 2017 |
IRCON INTERNATIONAL LTD Vs. CENTRAL AGRICULTURAL UNIVERSITY IROISEMBA, IMPHAL, MANIPUR REPRESENTED BY ITS VICE-CHANCELLOR
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November 6, 2017 |
IRENGBAM KELEN DEVI, W/O KHWAIRAKPAM GOBA SINGH OF IRENGBAM MAYAI LEIKAI Vs. STATE OF MANIPUR
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December 4, 2017 |
IROM SOPHIA DEVI, W/O LAISHRAM SURESH SINGH Vs. STATE OF MANIPUR
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July 26, 2017 |
JENNI KHAIDEM Vs. STATE OF MANIPUR
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August 31, 2017 |
K SHYAM Vs. STATE OF MANIPUR THROUGH ITS COMMISSIONER(HEALTH)
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April 5, 2017 |
KARUNKUMAR BRAHMACHARI Vs. STATE OF MANIPUR REPRESENTED BY PRINCIPAL SECRETARY / COMMISSIONER / SECRETARY (EDUCATION/S)
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December 5, 2017 |
KH MERAJAO SINGH, S/O (L) KH APABI SINGH Vs. STATE OF MANIPUR THROUGH CHIEF SECRETARY,
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May 9, 2017 |
KHUMANTHEMNAGOR SINGH, S/O LATE KH IBOMCHA SINGH Vs. UNION OF INDIA
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September 7, 2017 |
KHUMUKCHAM NIKITA DEVI Vs. STATE OF MANIPUR
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June 27, 2017 |
KHWAIRAKPAM SUCHITRA CHANU Vs. MANIPUR POLLUTION CONTROL BOARD
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June 20, 2017 |
KONTHOUJAM (O) PRAMODINI DEVI Vs. STATE OF MANIPUR
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March 7, 2017 |
KORES (INDIA) LIMITED, THROUGH ITS BRANCH MANAGER Vs. STATE OF MANIPUR, THROUGH COMMISSIONER/SECRETARY (FINANCE)
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December 14, 2017 |
KSH. KENNEDY SINGH Vs. STATE OF MANIPUR
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February 17, 2017 |
KSHETRIMAYUM MAHESHKUMAR SINGH, S/O KSH GOURIDAS SINGH Vs. MANIPUR UNIVERSITY, CANCHIPUR
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August 21, 2017 |
L BOBBY, S/O L KOKINDRO OF KAKWA HEIKRU MAKHONG Vs. STATE OF MANIPUR
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September 7, 2017 |
L RAILE MAO Vs. STATE OF MANIPUR, THROUGH ADDITIONAL CHIEF SECRETARY (HOME), GOVERNMENT OF MANIPUR
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March 27, 2017 |
LALBOI T. HAOKIP Vs. NGULMINLEN SITLHOU
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February 21, 2017 |
LALVULLIEN Vs. STATE OF MANIPUR
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December 5, 2017 |
LANGPOKLAKPAM KIRANJIT SINGH Vs. STATE OF MANIPUR
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November 7, 2017 |
LANI PANMEI Vs. STATE OF MANIPUR
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November 8, 2017 |
LEISHANGTHEM BIDYABATI Vs. HEIGRUJAM RISAO BENSON SINGH
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January 24, 2017 |
LEISHANGTHEM ONGBI SANAREI DEVI Vs. STATE OF MANIPUR
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December 7, 2017 |
LEISHANGTHEM ONGBI SANAREI DEVI Vs. STATE OF MANIPUR
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July 12, 2017 |
LEIVON ROSMI KOM Vs. STATE OF MANIPUR
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September 7, 2017 |
LETKHOHAO HAOKIP @ TINGTING KUKI @ T. T. KUKI Vs. DISTRICT MAGISTRATE
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February 17, 2017 |
LONGJAM PINKY SINGH Vs. STATE OF MANIPUR
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September 5, 2017 |
M. ACHOUBI SINGH Vs. STATE OF MANIPUR
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January 31, 2017 |
M. BIRAMANGOL SINGH Vs. STATE OF MANIPUR
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February 2, 2017 |
M/S RAGHAVA CONSTRUCTIONS, SPECIAL CLASS CIVIL CONTRACTORS Vs. THE UNION OF INDIA, REPRESENTED BY
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March 20, 2017 |
MAHA AREA MAHILA WEAVERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF MANIPUR REPRESENTED BY PRINCIPAL SECRETARY (CO-OPERATION)
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November 13, 2017 |
MANGSATABAM HAREKRISHNA Vs. UNION OF INDIA
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January 13, 2017 |
MANIKCHAND AND CO. Vs. THE STATE OF MANIPUR AND ORS.
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August 8, 2017 |
MD KAMALUDDIN Vs. STATE OF MANIPUR
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May 2, 2017 |
MD. RIYASUDDIN @ LEIHAO Vs. STATE OF MANIPUR
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March 30, 2017 |
MD. ZAHIR SHAH Vs. STATE OF MANIPUR
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November 6, 2017 |
MERCY NENGNEICHING GUITE Vs. STATE OF MANIPUR
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August 4, 2017 |
MOIRANGTHEM HEMANTA SINGH Vs. NINGTHOUJAM BIREN SINGH
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January 11, 2017 |
MOIRANGTHEM RAGHUMANI SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION
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January 23, 2017 |
MR. JOSE THOMAS Vs. STATE OF MANIPUR
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April 24, 2017 |
MRS. NENGBOI LHOUVUM HAOKIP Vs. DISTRICT MAGISTRATE, SENAPATI, DISTRICT, MANIPUR
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March 27, 2017 |
MRS. S. BONGKHAM Vs. STATE OF MANIPUR
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October 25, 2017 |
N NALINIBALA DEVI, W/O W PISHAKSINGH Vs. STATE OF MANIPUR
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May 12, 2017 |
NABIN SAMANTA, HAV. PHARMACIST Vs. UNION OF INDIA
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April 27, 2017 |
NASIRUDDIN SARDAR Vs. UNION OF INDIA
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October 24, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. SAIREM NANDO SINGH
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January 31, 2017 |
NINGAM SIRO, S/O (L) THODAI SIRO OF LEISHIPHUNG Vs. STATE OF MANIPUR
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July 7, 2017 |
NINGTHOUJAM YAMBA SINGH Vs. STATE OF MANIPUR
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September 8, 2017 |
NONGTHOMBAM (N) SAMADRAM (O) CHAOBI DEVI Vs. STATE OF MANIPUR
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February 21, 2017 |
OFFICER-COMMANDING Vs. SITA RAM BANDA S/O FIRAM BANDA
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July 6, 2017 |
OKRAM IBOMCHA SINGH Vs. STATE OF MANIPUR REPRESENTED BY PRINCIPAL SECRETARY (DP), GOVERNMENT OF MANIPUR
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November 10, 2017 |
PETER SALAM, S/O SALAM DILIPKUMAR SINGH Vs. STATE OF MANIPUR
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August 2, 2017 |
PUKHRAM RAMU SINGH, S/O P MODON SINGH Vs. STATE OF MANIPUR
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March 30, 2017 |
R K NARENDRA SINGH, S/O R K NUNGSHIBISANA SINGH Vs. UNION OF INDIA
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February 22, 2017 |
R K THOIBISANA DEVI, W/O AHONGSANGBAM NETAJI SINGH Vs. STATE OF MANIPUR
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May 17, 2017 |
R S DAIKHO, S/O (LATE) TH SAPUNI OF RIKHUMAI TAPHOU Vs. STATE OF MANIPUR
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July 14, 2017 |
R.K. PREMEE DEVI Vs. STATE OF MANIPUR
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April 24, 2017 |
RADHAKISHOR TONGBRAM, SON OF T JATISHOR SINGH Vs. STATE OF MANIPUR
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July 13, 2017 |
RAJKUMAR IMO SINGH Vs. KHWAIRKAKPAM LOKEN SINGH
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December 13, 2017 |
RONAL SINGH RAJKUMAR Vs. JAWAHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCE
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September 12, 2017 |
RUHIDA BEGUM D/O MD HABI OF MAYANG IMPHAL Vs. STATE OF MANIPUR
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September 8, 2017 |
SHRI ACHOM THAMBALNGOU SINGH Vs. STATE OF MANIPUR
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June 20, 2017 |
SHRI AKOIJAM CHAOBA SINGH, AGED ABOUT 46 YEARS, S/O AK. IRABOT SINGH, RESIDENT OF MAYANG IMPHAL, P.O. & P.S. MAYANG IMPHAL, IMPHAL WEST, MANIPUR Vs. THE STATE OF MANIPUR, REPRESENTED BY THE COMMISSIONER/SECRETARY (HR. EDUCATION) TO THE GOVERNMENT OF MANIPUR, IMPHAL, PIN NO. 795001
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February 14, 2017 |
SHRI HUIDROM RAJEN SINGH Vs. STATE OF MANIPUR
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February 10, 2017 |
SHRI JOURNEY CHITHUNG Vs. STATE OF MANIPUR
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June 27, 2017 |
SHRI KHUMANTHEM DILIP SINGH Vs. THE MANIPUR PUBLIC SERVICE COMMISSION
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February 14, 2017 |
SHRI MEIHOUBAM RAKESH SINGH Vs. STATE OF MANIPUR
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March 10, 2017 |
SHRI N. PREMJIT SINGH Vs. STATE OF MANIPUR
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November 9, 2017 |
SHRI SOROKHAIBAM SARAT SINGH, AGED ABOUT 54 YEARS, S/O LATE S. BABUDHON SINGH Vs. THE NATIONAL INSURANCE COMPANY LTD., TAMLUK BRANCH, DARHARPUR, SANKARARA TAMLUK DISTRICT, WEST BENGAL
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March 24, 2017 |
SHRI YUMNAM SUNIL SINGH @ BABUSANA, AGED ABOUT 29 YEARS S/O Y. BASANTA SINGH OF OINAM SAWOMBUNG AWANG LEIKAI, PS WAGAI, IMPHAL WEST DISTRICT, MANIPUR (NOW IN THE MANIPUR CENTRAL, SAJIWA AS A DETENU UNDER NSA) Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST, MANIPUR
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January 11, 2017 |
SMT. LEISHANGTHEM BIDYABATI, AGED ABOUT 34 YEARS, W/O SHRI HEIGRUJAM RISAO BENSON SINGH(AND D/O L. YAIMA SINGH) OF KHURAI KONGPAL CHINGANGBAM LEIKAI, PO LAMLONG, PS POROMPAT, IMPHAL EAST DISTRICT, MANIPUR Vs. SHRI HEIGRUJAM RISAO BENSON SINGH, AGED ABOUT 36 YEARS, S/O H. LABANGO SINGH OF SAGOLBAND NEPRA MENJOR LEIKAI, PO & PS IMPHAL, IMPHAL WEST DISTRICT, MANIPUR
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January 24, 2017 |
SMT. NAMEIRAKPAM INDIRA DEVI Vs. STATE OF MANIPUR
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October 4, 2017 |
SOREINGAM KASAR Vs. STATE OF MANIPUR
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May 5, 2017 |
SOUBAM NAOBA SINGH Vs. STATE OF MANIPUR
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May 16, 2017 |
SOUGRAKPAM SURJIT SINGH Vs. DISTRICT MAGISTRATE
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December 22, 2017 |
STATE OF MANIPUR Vs. IBEHAIBI DEVI
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January 27, 2017 |
STATE OF MANIPUR Vs. DILBUNG TONDON, S/O DILBUNG ANGPOL
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April 4, 2017 |
STATE OF MANIPUR REPRESENTED BY PRINCIPAL SECRETARY (HOME), GOVERNMENT OF MANIPUR Vs. KOTING LAMKANG
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November 27, 2017 |
STATE OF MANIPUR, REPRESENTED BY COMMISSIONER /SECRETARY, AGRICULTURE, GOVT OF MANIPUR Vs. T GUNACHANDRA SINGH, S/O T GOURAHARI SINGH
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August 7, 2017 |
T. S. BETON ANAL Vs. STATE OF MANIPUR
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October 24, 2017 |
TANGTONGA KANSAWA MOSES, S/O T K KODOU Vs. STATE OF MANIPUR
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May 17, 2017 |
TARIF ALI Vs. STATE OF MANIPUR
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August 30, 2017 |
TH SURESH Vs. STATE OF MANIPUR, REPRESENTED BY CHIEF SECRETARY, GOVERNMENT OF MANIPUR
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June 5, 2017 |
TH. LEIRANG DEVI Vs. NATIONAL HYDRO POWER CORPORATION LTD
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October 24, 2017 |
THANGJAM IBOPISHAK SINGH, S/O (L) TH KANHAI SINGH OF WANGKHEI THANGJAM LEIKAI Vs. STATE OF MANIPUR
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August 2, 2017 |
THANGJAM ONGBI APABI DEVI Vs. UNION OF INDIA
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December 19, 2017 |
THE JAWAHAHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCES SOCIETY MANIPUR REPRESENTED BY ITS DIRECTOR (JNIMS), POROMPAT, IMPHAL EAST, MANIPUR Vs. SHRI SIMON KAMEI, AGED ABOUT 42 YEARS OLD, S/O (L) KADUNDI KAMEI, RESIDENT OF LEISOK SONBUNLONG, P.O. & P.S. KHOUPUM, TAMENGLONG DISTRICT, MANIPUR
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January 27, 2017 |
THE NATIONAL INSURANCE COMPANY LTD. Vs. MD. AMERUDDIN, S/O LATE JAMARUDDIN OF SORA MANING LEIKAI
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February 6, 2017 |
THINGPAMLA KHAMRANG Vs. COMMISSIONER / SECRETARY (EDUCATION/S), GOVERNMENT OF MANIPUR
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December 18, 2017 |
THOKCHOM MEINYA SINGH Vs. M NARA SINGH, S/O (L) M TONA SINGH
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August 29, 2017 |
THOUDAM RAGHUMANI SINGH Vs. STATE OF MANIPUR
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August 8, 2017 |
TOIJAM JOY SINGH, S/O T MANI SINGH OF WANGKHEI THANGJAM LEIRAK Vs. STATE OF MANIPUR
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May 16, 2017 |
TONGNRAM SANJIT SINGH @ PARI @ BOY Vs. DISTRICT MAGISTRATE, IMPHAL EAST
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February 2, 2017 |
TUNGSHANG TUIZAR, S/O (L) T K ATAYAO Vs. STATE OF MANIPUR
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July 26, 2017 |
TUNTANBOU GUANGTA Vs. STATE OF MANIPUR
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October 10, 2017 |
UMA DEVI Vs. RAKESH PRASAD SAHU
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February 21, 2017 |
UNION OF INDIA Vs. MOIRANGTHEM ONGBI SUSHILA DEVI
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July 19, 2017 |
UNION OF INDIA Vs. THONGAM IBOMCHA SINGH
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July 19, 2017 |
VAHNE MATE Vs. STATE OF MANIPUR
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December 4, 2017 |
VINOD KUMAR SETHI, S/O LATE MOTILAL SETHI Vs. STATE OF MANIPUR
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July 7, 2017 |
VISCOUNT AHONGSANGBAM Vs. STATE OF MANIPUR, REPRESENTED BY COMMISSIONER/SECRETARY (DP), GOVERNMENT OF MANIPUR
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June 5, 2017 |
WAHEDA BEBE Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER/SECRETARY (HOME)
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February 3, 2017 |
WIPONGBOU, S/O KHANGWIBOU Vs. STATE OF MANIPUR THROUGH PRINCIPAL SECRETARY/COMMISSIONER (TA & HILLS), GOVERNMENT OF MANIPUR
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June 19, 2017 |
YUMNAM POMA MEETEI, S/O LATE Y ANGOUMEETEI Vs. STATE OF MANIPUR
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July 12, 2017 |
YUMNAMCHA DILIP KUMAR Vs. STATE OF MANIPUR
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November 24, 2017 |
ZIMOMI TRADERS Vs. FOOD CORPORATION OF INDIA
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December 8, 2017 |