AJIANA GANGMEI Vs. THE STATE OF MANIPUR AND ORS.
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April 18, 2016 |
ALL MANIPUR SEPAK TAKRAW ASSOCIATION (AMSTA) Vs. SEPAK TAKRAW FEDERATION OF INDIA (STFI) AND ORS.
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March 1, 2016 |
ALL PENSIONERS WELFARE COUNCIL Vs. STATE OF MANIPUR
|
November 15, 2016 |
ASEM REBIKA DEVI AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
March 28, 2016 |
BIMOLCHAND SINGH Vs. STATE OF MANIPUR UNION OF INDIA
|
July 26, 2016 |
BRAHMACHARIMAYUM RAJAMANI SHARMA Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT AND ORS.
|
April 27, 2016 |
COL LALNGAIHAWMI TERRITORIAL COMMANDER; LT COL LALRAMHLUNA; LT COL LALBULLIANA; LT COL KHAIZADINGA Vs. K LALBIAKSANGA
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June 30, 2016 |
COLLECTOR, LAND ACQUISITION, IMPHAL WEST DISTRICT, GOVERNMENT OF MANIPUR Vs. CHABUNGBAM MENJOR SINGH; CHABUNGBAM SANAYAIMA MEITEI; NAOREM LOKEN SINGH; CHABUNGBAM AMU SINGH; CHABUNGBAM RAJANIKANTA SINGH; SOROKHAIBAM GOURAKISHOR SINGH
|
June 13, 2016 |
COMMUNIST PARTY OF INDIA AND ORS. Vs. ELECTION COMMISSION OF INDIA AND ORS.
|
January 18, 2016 |
D. PUKEHO MAO Vs. THE STATE OF MANIPUR
|
November 15, 2016 |
DON LAM CHING ZOU AGED ABOUT 38 YEARS, W/O MR. JAMCHINTHANG ZOU OF Vs. THE DISTRICT MAGISTRATE, BISHNUPUR DISTRICT, MANIPUR
|
July 25, 2016 |
DR. BHABESWAR TONGBRAM Vs. SHRI RAJKUMAR NANDO SINGH
|
September 12, 2016 |
DR. KH. SHANTIBALA DEVI Vs. THE STATE OF MANIPUR
|
May 19, 2016 |
DR. NGANGKHAM IBOTOMBI SINGH Vs. THE STATE OF MANIPUR
|
November 21, 2016 |
DR. THOUNAOJAM SURENDRA SINGH Vs. MANIPUR UNIVERSITY
|
October 24, 2016 |
DUIDANG SOUL Vs. THE STATE OF MANIPUR AND ORS.
|
March 2, 2016 |
ELANGBAM BABINA DEVI Vs. STATE OF MANIPUR
|
November 8, 2016 |
GAIPUINING GANGMEI; MAKUDUN GANGMEI; POUTHAILUNG KAMEI; KHANGLIANLUNG KHUIGAI KAMEI; GUANGKHIANGLUNG PANMEI; GAITHANGLUNG GOLMEI; KAGUNTHAI GOLMEI Vs. MONTHABIPOU MONTHA KAMEI
|
July 5, 2016 |
H.MANGCHINKHUP Vs. STATE OF MANIPUR
|
September 23, 2016 |
HAV PHARMACIST SOIBAM SOMO-RENDRO SINGH, M/5010672 Vs. UNION OF INDIA
|
September 2, 2016 |
HUIDROM NINGOL MAIBAM ONGBI OMILA DEVI Vs. SHRI INAOBI SINGH MAIBAM
|
October 26, 2016 |
HUIDROM RAJEN SINGH Vs. DHURBA OINAM
|
January 18, 2016 |
HUIREM IBOMCHA SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
May 3, 2016 |
K. SUNDARESAN Vs. THE UNION OF INDIA AND ORS.
|
January 25, 2016 |
K.G. LANSHINGPOU Vs. STATE OF MANIPUR
|
August 30, 2016 |
K.S. STANDHOPE Vs. THE STATE OF MANIPUR AND ORS.
|
May 3, 2016 |
KAMBAM SEITYAJIT MANGANGCHA Vs. THE STATE OF MANIPUR AND ORS.
|
January 18, 2016 |
KANGJAM JAYANTA SINGH Vs. LISHAM ANILKUMAR SINGH
|
August 8, 2016 |
KHOMDRAM RATAN SINGH Vs. STATE OF MANIPUR
|
August 23, 2016 |
KHUMLO ABI ANAL @ AMBISON Vs. THE STATE OF MANIPUR
|
August 16, 2016 |
KHUNDONGBAM AMUBA SINGH Vs. STATE OF MANIPUR AND ORS.
|
April 25, 2016 |
KHUNDRAKPAM TOMBA SINGH Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST AND ORS.
|
April 25, 2016 |
KHURAIJAM SURJIT SINGH; USHAKIRAN DEVI; SAPAM SANJOY SINGH; IBOCHA SINGH; ARIBAM RAKESH SHARMA; T RAJU SINGH; KIRANKUMAR MEETEI; PAONAM DINESH SINGH; PALUJAM LEMBA SINGH; A MOSES Vs. STATE OF MANIPUR; CHIEF ENGINEER, WING I; CHIEF ENGINEER, WING II
|
June 28, 2016 |
KSHETRIMAYUM (O) HEMOLATA DEVI Vs. STATE OF MANIPUR AND ORS ; EXECUTIVE ENGINEER, WATER SUPPLY MAINTENANCE DIVISION-II; DIRECTOR OF HEALTH SERVICES, MANIPUR; PRINCIPAL SECRETARY (FINANCE), GOVT OF MANIPUR
|
May 16, 2016 |
L PIANGSANGLUN Vs. STATE OF MANIPUR AND ORS ; DIRECTOR OF HEALTH SERVICES, MANIPUR; HIGH COURT OF MANIPUR AND ORS
|
April 25, 2016 |
L. BIREN SINGH Vs. THE SECRETARY, MANAGING COMMITTEE, LAI AIDED HIGH SCHOOL AND ORS.
|
March 3, 2016 |
L. MOHEN SINGH Vs. STATE OF MANIPUR
|
February 4, 2016 |
LAISHRAM NOBIN SINGH Vs. THE STATE OF MANIPUR
|
August 1, 2016 |
LHINGKHOLAM LHOUVUM Vs. STATE OF MANIPUR REPRESENTED BY CHIEF SECRETARY, GOVERNMENT OF MANIPUR; DISTRICT MAGISTRATE, SENAPATI UNION OF INDIA THROUGH SECRETARY TO GOVERNMENT OF INDIA
|
September 23, 2016 |
LOKTAK PROJECT AFFECTED AREA ACTION COMMITTEE & ORS Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD & ORS
|
February 26, 2016 |
LOUREMBAM JILA SINGH Vs. STATE OF MANIPUR; JOINT SECRETARY(PENSION CELL), GOVERNMENT OF MANIPUR, IMPHAL, MANIPUR; ACCOUNT GENERAL, A& E, IMPHAL, MANIPUR
|
August 17, 2016 |
M BHUBON SINGH; K GAITHAOJEI R NAGA Vs. NATIONAL HYDRO POWER CORPORATION (NHPC) LTD ; DIRECTOR (HR), H R DEPARTMENT, NHPC OFFICE COMPLEX; CHIEF ENGINEER, LOKTAK POWER STATION, KOMKEIRAP; DEPUTY MANAGER (LAW), LOKTAK POWER STATION, KOMKEIRAP; ASSISTANT MANAGER (HR) DEPARTMENT,LOKTAK POWER STATIO
|
April 20, 2016 |
M.S. ABDUL KHALIQ CHISHTI Vs. SHEIKH ABDUL HYE CHISHTI
|
January 20, 2016 |
M/S ZENITH ENTERPRISES Vs. FOOD CORPORATION OF INDIA
|
August 10, 2016 |
MAISNAM CHANU LIKLAINU Vs. THE STATE OF MANIPUR
|
July 11, 2016 |
MANGA SINGSON Vs. STATE OF MANIPUR; DISTRICT MAGISTRATE, SENAPATI DISTRICT, MANIPUR UNION OF INDIA
|
July 19, 2016 |
MANOHARMAYUM BANDANA AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
April 19, 2016 |
MD. ABDUL KHALIQUE Vs. THE STATE OF MANIPUR
|
June 6, 2016 |
MD. ILIYASH KHAN Vs. THE STATE OF MANIPUR AND ORS.
|
March 31, 2016 |
MD. ITOJ ALI Vs. THE STATE OF MANIPUR
|
August 12, 2016 |
MD. MANOUWER ALI Vs. THE STATE OF MANIPUR
|
September 26, 2016 |
MD. NASIR HUSSAIN Vs. THE STATE OF MANIPUR AND ORS.
|
April 18, 2016 |
MD. RAJAB ALI Vs. THE STATE OF MANIPUR
|
November 8, 2016 |
MD. RIJAO HAQUE Vs. THE STATE OF MANIPUR
|
July 5, 2016 |
MD. SAMSUL HAQUE Vs. THE STATE OF MANIPUR
|
August 5, 2016 |
MD. ZIAUDDIN Vs. THE STATE OF MANIPUR
|
July 25, 2016 |
MEINAM MEMCHOUBI @ GOMTI DEVI Vs. STATE OF MANIPUR
|
August 17, 2016 |
MISS NINA SIBO Vs. THE STATE OF MANIPUR
|
August 8, 2016 |
MR. JENCHUI KAMEI @ KHANGHIAMNGAMPOU (38 YRS.) S/O KARINGLINPOU @ THAMBOU Vs. THE DISTRICT MAGISTRATE, TAMENGLONG, DISTRICT, GOVT. OF MANIPUR
|
May 9, 2016 |
MRS. JUBILEE MOI Vs. THE STATE OF MANIPUR
|
July 11, 2016 |
MRS. LUNNIANGPAITE Vs. DISTRICT MAGISTRATE, BISHNUPUR
|
August 8, 2016 |
MRS.CHINDEICHING ZOU Vs. THE DISTRICT MAGISTRATE ,BISHNUPUR DISTRICT
|
July 25, 2016 |
MV. JALALUDIN Vs. THE STATE OF MANIPUR
|
August 10, 2016 |
N. LOKHO AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
April 7, 2016 |
NAMEIRAKPAM MANICHANDRA SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
March 3, 2016 |
NAOREM ONGBI SUNITA DEVI Vs. THE STATE OF MANIPUR AND ORS.
|
April 5, 2016 |
NATIONAL INSURANCE CO.LTD. Vs. THONGAM BIRAHARI SINGH
|
February 26, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. VOIPU KHONGSAI
|
April 28, 2016 |
NGAMSINGLUNG PANMEI @ NGAMSIN PANMEI @ ASIN PANMEI @ PANMEI Vs. DISTRICT MAGISTRATE, IMPHAL WEST ,MANIPUR; STATE OF MANIPUR; SUPERINTENDENT OF MANIPUR (CENTRAL) UNION OF INDIA
|
April 18, 2016 |
NINGOMBAM BINA DEVI Vs. THE STATE OF MANIPUR
|
August 2, 2016 |
NINGTHOUJAM MENAOBI DEVI Vs. THE STATE OF MANIPUR AND ORS.
|
March 30, 2016 |
NINGTHOUJAM ONGBI JATI DEVI Vs. NINGTHOUJAM ONGBI RADHE DEVI
|
June 13, 2016 |
O. NABAKISHORE SINGH AND ORS. Vs. SHANGREIHAN MUIVAH
|
March 17, 2016 |
OINAM THOIBA SINGH Vs. THE JAWAHARLAL NEHRU MANIPUR DANCE ACADEMY AND ORS.
|
March 2, 2016 |
P.C.THANGJAPAO MIZO Vs. N.BHATTACHARJEE
|
June 24, 2016 |
PALMEI LANGBANJAO Vs. THE STATE OF MANIPUR AND ORS.
|
January 25, 2016 |
PHAIREMBAM SUDESH SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
February 2, 2016 |
PRASANTA KR PRAMANICK Vs. UNION OF INDIA; DIRECTOR GENERAL OF CENTRAL RESERVE POLICE FORCE; COMMANDANT, 52 BN , CRPF, SAMILPUR, JAMMU, JAMMU & KASHMIR
|
July 28, 2016 |
PUKHREM SHARATCHANDRA SINGH Vs. MAIREMBAM PRITHVIRAJ
|
February 29, 2016 |
PUNGYANBAM SHANTIKUMAR SINGH AND ORS. Vs. KANGABAM TARUN KUMAR SINGH AND ORS.
|
January 14, 2016 |
R K BIREN SINGH; L SHARATCHANDRA SINGH Vs. STATE OF MANIPUR; DISTRICT RURAL DEVELOPMENT AGENCY, CHURACHANDPUR; DISTRICT RURAL DEVELOPMENT AGENCY, CHANDEL; LOKTAK DEVELOPMENT AUTHORITY; W IBOYAIMA SINGH
|
June 16, 2016 |
R. RAJASEKARAN Vs. THE UNION OF INDIA
|
October 20, 2016 |
RANJIT SINGH Vs. STATE OF MANIPUR; DIRECTOR, TREASURIES & ACCOUNTS; JOINT SECRETARY; ACCOUNTANT GENERAL
|
June 21, 2016 |
ROSHNICHAND TOURANGBAM Vs. THE STATE OF MANIPUR
|
July 21, 2016 |
S. GOPENDRO SINGH Vs. STATE OF MANIPUR
|
May 17, 2016 |
S. THANMI Vs. STATE OF MANIPUR
|
November 24, 2016 |
S.A. ROJAN ZIMIK Vs. THE UNION OF INDIA AND ORS.
|
April 21, 2016 |
SALAM ONGBI ANITA DEVI Vs. UNION OF INDIA, AND ORS
|
January 18, 2016 |
SALAM ONGBI ANITA DEVI Vs. UNION OF INDIA; INSPECTOR GENERAL OF POLICE AND ORS
|
February 18, 2016 |
SAMURAILAKPAM RAJMANI SHARMA Vs. STATE OF MANIPUR; COMMISSIONER/SECRETARY(DP) GOVT OF MANIPUR; CH SARAT SINGH, ASSOCIATE PROFESSOR(ENGLISH) D M COLLEGE
|
August 23, 2016 |
SAPAM ARUNKUMAR SINGH Vs. STATE OF MANIPUR
|
May 26, 2016 |
SAPAM NANAO DEVI Vs. STATE OF MANIPUR AND OTHERS
|
February 22, 2016 |
SENJAM BIMOLA DEVI, W/O M NANGISHWOR SINGH OF KHUYATHONG POLEM LEIKAI Vs. UNION OF INDIA; CENTRAL SOCIAL WELFARE BOARD, NEW DELHI; MANIPUR STATE SOCIAL WELFARE BOARD, IMPHAL; STATE OF MANIPUR; DIRECTOR OF SOCIAL WELFARE, MANIPUR, IMPHAL
|
August 24, 2016 |
SHRI ARIBAM BIJOYKUMAR SHARMA Vs. THE STATE OF MANIPUR
|
August 8, 2016 |
SHRI ASHEM SHYAMKESHO SINGH Vs. THOKCHOM RANJAN MEETEI
|
July 8, 2016 |
SHRI ASHOK KUMAR RANA Vs. THE UNION OF INDIA
|
June 24, 2016 |
SHRI C. WUNGAM @ WUNGREINGAM Vs. UNION OF INDIA
|
August 26, 2016 |
SHRI CHINGANGBAM DOREN Vs. SMT. THOKCHOM (O) RAJKUMARI ROMITA DEVI
|
June 7, 2016 |
SHRI CHINGTINNENG VAIPHEI, AGED ABOUT, 45 YEARS, W/O SHRI LETKHOGIN VAIPHEI, A RESIDENT OF SALAM PATONG VILLAGE, SADAR HILLS EAST, P.S. YAIRIPOK, DISTRICT Vs. THE STATE OF MANIPUR REPRESENTED BY CHIEF SECRETARY, GOVT. OF MANIPUR
|
November 30, 2016 |
SHRI CHONGTHEM GOJENDRO SINGH Vs. THE STATE OF MANIPUR
|
October 20, 2016 |
SHRI DAMTHUILUNG KAMSONG PHILIP Vs. THE STATE OF MANIPUR
|
June 9, 2016 |
SHRI G.KAKHAGAI KABUI Vs. SHRI NONGTHOMBAM BOBO SINGH
|
September 28, 2016 |
SHRI HEISNAMIBOMCHA SINGH Vs. DISTRICT MAGISTRATE, BISHNUPUR
|
August 8, 2016 |
SHRI HENKHOPAO HAOKIP Vs. SHRI POUJANGLUNG GONMEI
|
March 3, 2016 |
SHRI HUIRONGBAM IBOYAIMA SINGH Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST,MANIPUR
|
May 9, 2016 |
SHRI IROM BINOY SINGH Vs. THE STATE OF MANIPUR
|
August 2, 2016 |
SHRI IROM BOY SINGH Vs. THE STATE OF MANIPUR
|
October 21, 2016 |
SHRI K.G. LANSHINGPOU Vs. THE STATE OF MANIPUR
|
August 30, 2016 |
SHRI KANGJAM JAYANTA SINGH Vs. LISHAM ANILKUMAR SINGH
|
August 26, 2016 |
SHRI KEISHAM ROJENKUMAR SINGH Vs. THE STATE OF MANIPUR REPRESENTED BY THE SECRETARY/COMMISSIONER
|
June 20, 2016 |
SHRI KHOMDRAM RATAN SINGH Vs. THE STATE OF MANIPUR
|
July 29, 2016 |
SHRI KHOMDRAM SURANJIT SINGH Vs. THOUDAM ASHAKIRAN DEVI
|
June 16, 2016 |
SHRI L. RAJENDRA SINGH Vs. THE STATE OF MANIPUR
|
August 16, 2016 |
SHRI L.ROCHUNG Vs. THE STATE OF MANIPUR
|
September 6, 2016 |
SHRI L.SARATCHANDRA SINGH Vs. THE STATE OF MANIPUR
|
September 14, 2016 |
SHRI LETZATHANG VAIPHEI Vs. THE STATE OF MANIPUR
|
November 9, 2016 |
SHRI MORIANGTHEM APABI SINGH Vs. SHRI TAKHELLAMBAM BIREN SINGH
|
July 25, 2016 |
SHRI N.G. NINGSHOK Vs. THE STATE OF MANIPUR
|
July 15, 2016 |
SHRI NGAMKHOSEI KUKI Vs. THE STATE OF MANIPUR
|
June 22, 2016 |
SHRI PAONAM SHANTIKUMAR @ SHANTI Vs. DISTRICT MAGISTRATE, IMPHAL WEST MANIPUR AND OTHERS
|
March 1, 2016 |
SHRI R.K. MANIKANTA SINGH Vs. THE STATE OF MANIPUR
|
July 15, 2016 |
SHRI RAJKUMAR NANDO SINGH Vs. THE STATE OF MANIPUR
|
June 14, 2016 |
SHRI RAMESH CHAND SHARMA Vs. THE UNION OF INDIA
|
August 31, 2016 |
SHRI RONALD THINGBAIJAM Vs. THE STATE OF MANIPUR
|
November 22, 2016 |
SHRI ROSHAN KSHETRIMAYUM Vs. THE MANIPUR PUBLIC SERVICE COMMISSION
|
June 6, 2016 |
SHRI S. BISHORJIT SINGH Vs. THE UNION OF INDIA
|
September 14, 2016 |
SHRI SANGLAKPAM NANDABABU SHARMA Vs. THE STATE OF MANIPUR
|
October 18, 2016 |
SHRI SERAM PAKA SINGH Vs. THE STATE OF MANIPUR
|
August 9, 2016 |
SHRI SH. BIMOLCHAND SINGH Vs. THE STATE OF MANIPUR
|
July 26, 2016 |
SHRI T.P.NAMDISUNG Vs. THE STATE OF MANIPUR
|
August 8, 2016 |
SHRI THANGSEI SITLHOU Vs. THE STATE OF MANIPUR
|
September 23, 2016 |
SHRI THINGOM KULACHANDRA SINGH Vs. THE MANIPUR UNIVERSITY
|
August 8, 2016 |
SHRI WAHENGBAM HEITOMBA SINGH Vs. SHRI WAHENGBAM THOIBA SINGH
|
July 18, 2016 |
SHRI YUMNAM CHIRANJIT SINGH @ PHAJABA @ ROBERT Vs. THE STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY,GOVT. OF MANIPUR
|
May 4, 2016 |
SHRI YUMNAM PREMANANDA SINGH Vs. THE STATE OF MANIPUR
|
August 16, 2016 |
SINGNEIMANG VAIPHEI Vs. THE STATE OF MANIPUR AND ORS.
|
April 25, 2016 |
SMT DOMNENG DOUNGEL Vs. THE STATE OF MANIPUR
|
September 23, 2016 |
SMT. E. SUJATA DEVI Vs. THE STATE OF MANIPUR
|
September 14, 2016 |
SMT. HEIKRUJAM (ONGBI) SORO DEVI Vs. THE STATE OF MANIPUR
|
November 8, 2016 |
SMT. KHAIDEM DAMAYANTI DEVI Vs. THE STATE OF MANIPUR
|
June 20, 2016 |
SMT. LAISHRAM (N) NINGTHOUJAM (O) KABITA LEIMA @ KHUMANLEMBI Vs. THE STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY, GOVT. OF MANIPUR
|
May 16, 2016 |
SMT. NINGOMBAM (O) KUMUDINI DEVI Vs. SHRI NINGOMBAM BIRA SINGH
|
July 18, 2016 |
SMT. R. VUMGKHOMANGVAIPHEI Vs. THE STATE OF MANIPUR
|
July 19, 2016 |
SMT. RAJKUMARI MANGISANA DEVI Vs. THE STATE OF MANIPUR
|
July 18, 2016 |
SMT. SAMURAILATPAM SOROJINI DEVI Vs. THE STATE OF MANIPUR
|
August 8, 2016 |
SMT. SANABAM SOROJINI DEVI Vs. THE STATE OF MANIPUR
|
July 20, 2016 |
SMT. SUREINDER KAUR Vs. THE UNION OF INDIA
|
July 18, 2016 |
SMT. T. NGAIZAVUNG Vs. THE STATE OF MANIPUR
|
August 1, 2016 |
SMT. TH. NALINI DEVI Vs. MISS H. SURODHONI DEVI
|
November 8, 2016 |
SMT. THOUDAM ONGBI AKASHINI DEVI Vs. THE STATE OF MANIPUR
|
September 27, 2016 |
SMT. WAIKHOM NINGOL LAISHRAM ONGBI ACHOUBI DEVI Vs. SHRI SAPAM THAMBALNGOU SINGH
|
July 5, 2016 |
SMTI. CHONGTHAM ONGBI LOIDANG DEVI Vs. SHRI CHONGTHAM GUNA SINGH
|
September 27, 2016 |
SOIBAM SOMORENDRO SINGH Vs. THE UNION OF INDIA
|
September 2, 2016 |
SOUBAM KULLACHANDRA SINGH Vs. LANGPOKLAKPAM IBOCHA SINGH
|
June 28, 2016 |
STATE OF MANIPUR Vs. TH HARIDAS SINGH
|
January 27, 2016 |
STATE OF MANIPUR Vs. OKRAM PRAMODINI DEVI
|
May 6, 2016 |
SUBADANI DEVI AND OTHERS Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES AND OTHERS
|
February 25, 2016 |
SURESH, CENTRE OF FOREIGN STUDIES & PLACEMENT Vs. UNION OF INDIA; STATE OF MANIPUR
|
April 4, 2016 |
TAYENJAM (N) KSHETRIMAYUM (O) BEMBEM DEVI Vs. KAKCHING MUNICIPAL COUNCIL
|
August 4, 2016 |
TEKCHAM ROMITA DEVI Vs. STATE OF MANIPUR REPRESENTED BY SECRETARY HOME, GOVERNMENT OF MANIPUR,
|
April 6, 2016 |
THANGSABAM PRIYOKUMAR @ HOMIYO SINGH Vs. SMT. LAIMAYUM (N) KONGBRAILATPAM (O) INDIRA DEVI
|
July 27, 2016 |
THANGZADAM; HENZAMANG; S KAMTHANG; H VUNGZTHANG; H AMZATUAN; LALPEKTHANG; GINDAM TONSING Vs. STATE OF MANIPUR; DIRECTOR, EDUCATION (S), MANIPUR; ZONAL EDUCATION OFFICER; AUTONOMOUS DISTRICT COUNCIL OF CHURACHANDPUR; CHAIRMAN, AUTONOMOUS DISTRICT COUNCIL OF CCPUR
|
March 4, 2016 |
THE ALL MANIPUR PUBLIC HEALTH ENGINEEERING DEPARTMENT WORKERS AND EMPLOYEES ORGANISATION Vs. THE STATE OF MANIPUR
|
August 10, 2016 |
THE FREE PROGRESS ACADEMY CENTRE NO. 1 AND ORS. Vs. KONTHOUJAM PAKA SINGH AND ORS.
|
April 28, 2016 |
THE KEIRAK GRAM PANCHAYAT LEVEL MULTIPURPOSE CO-OPERATIVE SOCIETIES LTD. Vs. THE WABAGAI KEIRAK GRAM PANCHAYAT LEVEL MULTIPURPOSE CO-OPERATIVE SOCIETIES LTD.
|
June 20, 2016 |
THE MANIPUR SPINNING MILLS CORPORATION EMPLOYEES AND WORKERS ASSOCIATION Vs. THE STATE OF MANIPUR
|
September 14, 2016 |
THE MANIPUR UNIVERSITY Vs. DR. PURNA CHANDRA THOUDAM
|
September 20, 2016 |
THE NATIONAL INSURANCE CO. LTD Vs. SHRI IROM KHOGEN SINGH
|
July 14, 2016 |
THE NATIONAL INSURANCE CO. LTD. Vs. SHRI NINGSHEN ROMEO
|
February 26, 2016 |
THE NATIONAL INSURANCE COMPANY LTD. Vs. VOIPUKHONGSAI AND ORS.
|
April 28, 2016 |
THE STATE OF MANIPUR Vs. TIMOTHY L. CHANGSAN
|
August 1, 2016 |
THE STATE OF MANIPUR AND ORS. Vs. THE ALL MANIPUR PENSIONERS ASSN. AND ORS.
|
March 1, 2016 |
THINGNAM RAJGOPAL SINGH Vs. R.K. ONGBI BEBE@ ABE DEVI
|
May 11, 2016 |
THOKCHOM AUTUMN MEITEI Vs. THE MANIPUR PUBLIC SERVICE COMMISSION AND ORS.
|
March 28, 2016 |
THOKCHOM MANGISANA SINGH Vs. THE UNION OF INDIA AND ORS.
|
April 12, 2016 |
THOUNAOJAM MANGLEM SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
April 14, 2016 |
THOUNAOJAM SURENDRA SINGH Vs. MANIPUR UNIVERSITY, CANCHIPUR; ELANGBAMVIJAYALAKSHMI DEVI
|
August 10, 2016 |
TOIJAM ACHOUBA SINGH & SONS Vs. UNION OF INDIA
|
May 6, 2016 |
UNION OF INDIA & 3 ORS Vs. JAGDISH PRASAD MANDWRA & 2 ORS
|
January 13, 2016 |
W. IBOTOMBI SINGH Vs. TH (O) THAMBALNGOU DEVI
|
December 2, 2016 |
WAHENGBAM RAMANANDA @ LUWANGNGAMBA, AGED ABOUT 40 YEARS, S/O (L) W.BIREN SINGH OF KONTHA AHALLUP MAKHA LEIKAI, PS HEINGANG, DISTRICT IMPHAL EAST, MANIPUR Vs. DISTRICT MAGISTRATE, IMPHAL WEST, MANIPUR
|
October 3, 2016 |
Y MOHENDRA SINGH Vs. STATE OF MANIPUR; PRINCIPAL SECRETARY/COMMISSIONER/SECRETARY; MANIPUR PUBLIC SERVICE COMMISSION; ACCOUNTANT GENERAL, MANIPUR AT IMPHAL
|
June 14, 2016 |
YAHIYA KHAN Vs. STATE OF MANIPUR
|
April 18, 2016 |
YAITHIBI KHUNOU JOINT FARMING CO-OPERATIVE SOCEITY LTD ; ELANGBAM RAJMOHAN SINGH; THANGANG SURANJIT SINGH; MD NOOR MOHAMMAD; MD AMIJUR RAHAMAN; CHINGTHAM PRABHABATI DEVI; THONGAM SUNIL SINGH; MD ABDUL HALEM; R K LEIBAKLEIMA DEVI; R K PRAKRITI DEVI; WAIKHO Vs. STATE OF MANIPUR AND ORS ; DEPUTY COMMISSIONER, THOUBAL, MANIPUR; SUB-DEPUTY COLLECTOR, HEIROK, THOUBAL DISTRICT, MANIPUR; SENJAM KUNJO SINGH; LAISHRAM BROJEN SINGH; SENJAM OMOR SINGH; SENJAM IBOMCHA SINGH; MD ABDUL WAHID; YENGKHOM CHINGKHU @ CHINGLEN SIN
|
June 30, 2016 |
YUMNAM KUMARI DEVI Vs. STATE OF MANIPUR REPRESENTED BY SECY. (HOME) GOVT. OF MANIPUR
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March 3, 2016 |
YUNGKHAM KANTA ROY Vs. STATE OF MANIPUR; DIRECTOR, AGRICULTURE, MANIPUR; DEPUTY DIRECTOR GENERAL (AGRICULTURAL EDUCATION), INDIAN COUNCIL OF AGRICULTURAL RESEARCH; KARISHMA YUMNAM, CHANGANGEI MAKHA LEIKAI; MUKTA, RESIDENT OF KEINOU THONGTHAK; RANJITA SORAM; MALEMNGANBA S ; AKRA
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May 20, 2016 |
ZENITH ENTERPRISES Vs. FOOD CORPORATION OF INDIA; MEISNAM RUPAM SINGH; NOREN DUTTA; N NANDAKISHORE; Y ROBINDRO AND ORS
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January 29, 2016 |
ZENITH ENTERPRISES Vs. FOOD CORPORATION OF INDIA AND ORS.
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January 20, 2016 |