CHONGTHAM DALJIT SINGH Vs. MAIBAM JOYKISHORE SINGH
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December 7, 2015 |
SHRI NONGMAITHEM SANATOMBA SINGH Vs. SHRI MOIRANGTHEM KWAKLEI SINGH
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December 4, 2015 |
SHRI OINAM MANI SINGH Vs. THE STATE OF MANIPUR
|
December 17, 2015 |
SMT.NGARIYANBAM(O)INDIRA DEVI Vs. SMT. AYEKPAM (N) LAISHRAM
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December 2, 2015 |
A. GOJENDRA SHARMA AND ORS. Vs. THE PRINCIPAL SECRETARY/COMMISSIONER/SECRETARY (EDN./S), GOVT. OF MANIPUR AND ORS.
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December 1, 2015 |
A.S. PANSHI AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
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March 12, 2015 |
ABDUL KADIR Vs. EBEMTON
|
September 9, 2015 |
AHONGSHANGBAM SURENJIT SINGH Vs. THE STATE OF MANIPUR AND ORS.
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May 26, 2015 |
ALL MANIPUR FERTILIZER DEALERS WELFARE ASSOCIATION Vs. THE STATE OF MANIPUR AND ORS.
|
February 4, 2015 |
ALL MANIPUR FOREST DEPARTMENT EMPLOYEES & WORKERS UNION Vs. THE STATE OF MANIPUR AND ORS.
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September 23, 2015 |
ALL MANIPUR STUDENTS UNION Vs. STATE OF MANIPUR
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September 18, 2015 |
ARUNA SOIBAM AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
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June 8, 2015 |
AYEKPAM (O) KANANBALA DEVI Vs. THE STATE OF MANIPUR
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January 23, 2015 |
B. LALHARI SHARMA Vs. THE STATE OF MANIPUR AND ORS.
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March 11, 2015 |
B. MALSAWMA Vs. THE STATE OF MANIPUR AND ORS.
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January 22, 2015 |
B.K. ENTERPRISES Vs. FOOD CORPORATION OF INDIA AND ORS.
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October 6, 2015 |
BASIRJAN BEGUM Vs. THE STATE OF MANIPUR AND ORS.
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June 12, 2015 |
BELAL Vs. THE STATE OF MANIPUR AND ORS.
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May 12, 2015 |
CHINGANGBAM PREMJIT SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
May 12, 2015 |
CHONGTHAM DALJIT SINGH Vs. MAIBAM JOYKISHORE SINGH
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December 17, 2015 |
CHONGTHAM ONGBI PISHAK DEVI AND ORS. Vs. CHANDAM IBO SINGH AND ORS.
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November 27, 2015 |
CHONGTHAM TOMBA SINGH Vs. THE STATE OF MANIPUR
|
January 19, 2015 |
ELECTION COMMISSION OF INDIA AND ORS. Vs. KEISHAM ROJEN KUMAR SINGH AND ORS.
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May 19, 2015 |
GAITHAORUNG GONMEI Vs. THE STATE OF MANIPUR AND ORS.
|
February 24, 2015 |
GURUARIBAM CHITTARANJAN SHARMA Vs. THE STATE OF MANIPUR AND ORS.
|
February 24, 2015 |
GURUMAYUM LALGOPAL SHARMA Vs. THE UNION OF INDIA AND ORS.
|
April 12, 2015 |
HAOMINTHANG KUKI Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT AND ORS.
|
February 13, 2015 |
HEIKRUJAM NABAKUMAR SINGH Vs. KANGABAM THOIBA SINGH
|
March 18, 2015 |
HEISNAM BASANTA SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
April 21, 2015 |
HEISNAM JOYKUMAR SINGH Vs. THE STATE OF MANIPUR
|
October 16, 2015 |
HIDANGMAYUM DWIJASEKHAR SHARMA Vs. HIDANGMAYUM DEVASEKHAR SHARMA
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January 19, 2015 |
HUIDROM PAHARI SINGH Vs. THE FOOD CORPORATION OF INDIA
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January 13, 2015 |
IROM (O) SHAMILA YUMNAM AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
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May 29, 2015 |
IROM PRATAP SINGH Vs. THE STATE OF MANIPUR AND ORS.
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February 3, 2015 |
JAGDISH PRASAD MANDAWRA Vs. THE UNION OF INDIA AND ORS.
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September 22, 2015 |
JAMES KASAR Vs. M.V. JOSEPH
|
January 29, 2015 |
JAMKHOLUN HAOKIP Vs. T.S. THURHING ANAL
|
January 15, 2015 |
JOSEPH ZIMIK Vs. THE STATE OF MANIPUR
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January 6, 2015 |
K. DEVANANDA SHARMA Vs. THE STATE OF MANIPUR AND ORS.
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June 8, 2015 |
K. MEGHACHANDRA SINGH Vs. OINAM (O) ITAMANI DEVI AND ORS.
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August 11, 2015 |
K. PETER Vs. THE UNION OF INDIA AND ORS.
|
January 27, 2015 |
K. SHYAM Vs. THE PRESIDENT OF JAWAHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCES
|
March 11, 2015 |
K. SHYAM Vs. THE STATE OF MANIPUR AND ORS.
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August 18, 2015 |
KANGABAM GANDHI SINGH Vs. THE DISTRICT MAGISTRATE AND ORS.
|
May 18, 2015 |
KANGABAM ONGBI SHAKHI DEVI AND ORS. Vs. GURUMAYUM PRIOYBRATA SHARMA AND ORS.
|
June 2, 2015 |
KAPHUNGKAN K. SHIMRAY AND ORS. Vs. STATE OF MANIPUR AND ORS.
|
September 4, 2015 |
KEITHELLAKPAM NABAKANTA SINGH Vs. CHONGTHAM RAMANANDA SINGH
|
May 25, 2015 |
KH. ZIAUL HAQUE Vs. THE STATE OF MANIPUR
|
August 17, 2015 |
KHUNDRAKPAM (NINGOL) ARAMBAM ONGBI SUNITI DEVI AND ORS. Vs. KHUNDRAKPAM (NINGOL) INDRANI DEVI AND ORS.
|
March 18, 2015 |
KONGBRAILATPAM ANAND SHARMA Vs. THE STATE OF MANIPUR AND ORS.
|
March 17, 2015 |
KONSAM RANJITA DEVI AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
July 28, 2015 |
KSHETRIMAYUM ONGBI BEMBEM DEVI Vs. THE STATE OF MANIPUR AND ORS.
|
November 24, 2015 |
KSHETRIMAYUM RAJENDRO SINGH AND ORS. Vs. LOUREMBAM DEBEN SINGH AND ORS.
|
June 2, 2015 |
L. CHAOBA SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
February 24, 2015 |
L. JAYENTAKUMAR SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
September 2, 2015 |
L. PALANDRO SINGH Vs. THE STATE OF MANIPUR AND ORS.
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May 22, 2015 |
LAININGBA MANGI Vs. UNION OF INDIA AND ORS.
|
June 2, 2015 |
LAISHRAM GOJENDRA SINGH AND ORS. Vs. LANGPOKLAKPAM GUNAMANI SINGH AND ORS.
|
March 17, 2015 |
LAISHRAM HARIDAS SINGH AND ORS. Vs. STATE OF MANIPUR AND ORS.
|
September 24, 2015 |
LAISHRAM IBOCHA KHUMAN AND ORS. Vs. TONGKHOHAO KIPGEN AND ORS.
|
February 12, 2015 |
LAISHRAM NABACHANDRA SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
April 27, 2015 |
LAISHRAM SUSHIL SINGH Vs. STATE OF MANIPUR (MANIPUR)(DB)
|
November 2, 2015 |
LALPEINGFEL HMAR Vs. REBECCA HMAR
|
November 27, 2015 |
LALZOMLIEN GANGTE AND ORS. Vs. T. DONGZAKAI GANGTE
|
June 9, 2015 |
LAW VEIKHUI Vs. THE STATE OF MANIPUR AND ORS.
|
May 19, 2015 |
LOITONGBAM JUGESHOR SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
March 26, 2015 |
LOITONGBAM PREMANDA SINGH Vs. DISTRICT MAGISTRATE, IMPHAL WEST AND ORS.
|
August 7, 2015 |
LONGJAM NARAHARI SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
June 25, 2015 |
LONGJAM OBGNI SWARNALATA DEVI Vs. THE STATE OF MANIPUR AND ORS.
|
February 19, 2015 |
LONGJAM TOMBA SINGH Vs. THE STATE OF MANIPUR
|
January 6, 2015 |
LOUREMBAM DEBEN SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
October 23, 2015 |
M. CHISA Vs. THE STATE OF MANIPUR AND ORS.
|
February 3, 2015 |
M. SHYAMKISHWOR SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
February 2, 2015 |
MAIMOM LUKHOI SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
April 15, 2015 |
MOIRANGTHEM Vs. THE DISTRICT MAGISTRATE AND ORS.
|
February 19, 2015 |
MOIRANGTHEM IBOMCHA SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
February 26, 2015 |
MOIRANGTHEM MEGHA Vs. THE STATE OF MANIPUR
|
June 12, 2015 |
MOIRANGTHEM YAIMA SINGH Vs. LAISHRAM ROMA DEVI
|
May 25, 2015 |
MRS. ADIM KAMEI Vs. THE STATE OF MANIPUR
|
December 7, 2015 |
MRS. LUNMEI KAMEI Vs. THE STATE OF MANIPUR
|
December 7, 2015 |
MUTUM IBOMCHA SINGH Vs. STATE OF MANIPUR AND ORS
|
October 6, 2015 |
MUTUM THAIMON SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
March 24, 2015 |
N. NANDA SHYAM SINGH Vs. THE UNION OF INDIA AND ORS.
|
May 29, 2015 |
N.K. SHIMARY Vs. THE STATE OF MANIPUR AND ORS.
|
November 2, 2015 |
NAMEIRAKPAM MANICHANDRA SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
May 5, 2015 |
NAOREM BRAJAKISHORE SINGH Vs. NAOREM SHYAMSUNDER SINGH AND ORS.
|
May 21, 2015 |
NAOREM RAKHESH SINGH AND ORS. Vs. THE MANIPUR UNIVERSITY AND ORS.
|
September 1, 2015 |
NARENGBAM PRIYOBRATA Vs. THE STATE OF MANIPUR AND ORS.
|
March 31, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. WANGKHEM RANITON DEVI AND ORS.
|
August 27, 2015 |
NATIONAL INSURANCE COMPANY LIMITED, MANIPUR Vs. SHAMJETSABAM ONGBI MUKTA DEVI
|
September 24, 2015 |
NGANGOM ARUNI DEVI Vs. THE STATE OF MANIPUR AND ORS.
|
May 29, 2015 |
NINGTHOUJAM MADHUNIMAI SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
November 4, 2015 |
NINGTHOUJAM ONGBI SUNIBALA DEVI Vs. THE UNION INDIA
|
January 22, 2015 |
NINGTHOUJAM(N) OINAM(O) INAOBI DEVI Vs. THE DISTRICT MAGISTRATE, BISHNUPUR DISTRICT AND ORS.
|
May 11, 2015 |
NONGMAITHEM (O) ROMI DEVI Vs. THE UNION OF INDIA AND ORS.
|
April 10, 2015 |
OINAM SOHODEBA SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
August 4, 2015 |
OKRAM PRAMODINI DEVI AND ORS Vs. THE STATE OF MANIPUR AND ORS.
|
April 7, 2015 |
PANGEIJAM MUHON SINGH AND ORS. Vs. PAONAM GOURAMOHON AND ORS.
|
May 25, 2015 |
PAPU SAHU Vs. THE STATE OF MANIPUR AND ORS.
|
April 9, 2015 |
PEBAM SANTOSH SINGH Vs. THE UNION OF INDIA AND ORS.
|
May 26, 2015 |
PEMLA SHAIZA AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
June 8, 2015 |
PUKHREM SHARATCHANDRA SINGH Vs. MAIREMBAM PRITHVIRAJ
|
December 11, 2015 |
PURNA CHANDRA THOUDAM Vs. THE MANIPUR UNIVERSITY
|
January 6, 2015 |
R.B. PRINTING HOUSE Vs. THE STATE OF MANIPUR AND ORS.
|
November 4, 2015 |
R.K. ANGOUSANA SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
September 3, 2015 |
R.K. IBUNGOSANA SINGH Vs. SATRUGHAN KUMAR
|
August 22, 2015 |
R.K. YAISKUL SINGH AND ORS. Vs. THE MANIPUR PUBLIC SERVICE COMMISSION (MPSC) AND ORS.
|
July 21, 2015 |
R.S. PETER Vs. COLLECTOR, LAND ACQUISITION
|
February 16, 2015 |
R.S. PETER Vs. THE COLLECTOR, LAND ACQUSITION/UKHRUL AND ORS.
|
July 23, 2015 |
S. BIRACHANDRA SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
June 2, 2015 |
SANJENBAM ABUNG MEETEI Vs. THE HIGH COURT OF MANIPUR AND ORS.
|
November 3, 2015 |
SANJENBAM RAMANANDA SINGH Vs. THE DISTRICT MAGISTRATE AND ORS.
|
April 21, 2015 |
SHAHABUDDIN Vs. THE STATE OF MANIPUR AND ORS.
|
August 18, 2015 |
SHAMURAILATPAM SANJOY SHARMA Vs. THE STATE OF MANIPUR AND ORS.
|
May 29, 2015 |
SHANGREIHAN MUIVAH Vs. THE STATE OF MANIPUR AND ORS.
|
February 6, 2015 |
SHARMILA NAOREM Vs. THE STATE OF MANIPUR
|
January 19, 2015 |
SHREE GURUMAYUM LALGOPAL SHARMA Vs. THE UNION OF INDIA
|
December 4, 2015 |
SHRI KAM DEO DAS Vs. THE UNION OF INDIA
|
December 17, 2015 |
SHRI LAISHRAM IBOCHA KHUMAN Vs. SHRI TONGKHOHAO KIPGEN
|
December 2, 2015 |
SHRI THOUNAOJAM BROJEN SINGH Vs. THE DISTRICT MAGISTRATE
|
December 10, 2015 |
SIJAGURUMAYUM TOMBI SHARMA AND ORS. Vs. NINGTHOUJAM SANAJAOBA SINGH AND ORS.
|
April 20, 2015 |
SINAM SEKHARJIT SINGH Vs. THE UNION OF INDIA AND ORS.
|
July 31, 2015 |
SORAM NABAKUMAR Vs. THE STATE OF MANIPUR AND ORS.
|
June 16, 2015 |
T. MANZACHING Vs. THE STATE OF MANIPUR AND ORS.
|
May 18, 2015 |
T. SOLOMON ZOU Vs. UNION OF INDIA AND ORS.
|
April 24, 2015 |
TAYENJAM ROBINKUMAR SINGH Vs. CHINGTHAM NINGOL TAYENJAM ONGBI SHARMILA DEVI
|
April 9, 2015 |
TH. DEBENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
September 22, 2015 |
TH. TOMBI SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
April 15, 2015 |
THANGJAM ROMEN SINGH Vs. DISTRICT MAGISTRATE AND ORS.
|
April 22, 2015 |
THE BOARD OF SECONDARY EDUCATION AND ORS. Vs. THE STATE CHIEF INFORMATION COMMISSIONER AND ORS.
|
May 19, 2015 |
THE CIVIL LIBERTIES AND HUMAN RIGHTS ORGANISATION (CLAHRO) Vs. THE STATE OF MANIPUR AND ORS.
|
April 13, 2015 |
THE COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH AND ORS. Vs. THE KOMBIREI HOUSING CO-OPERATIVE SOCIETY LTD. AND ORS.
|
April 16, 2015 |
THE DIVISIONAL FOREST OFFICER Vs. SOIBAM LENIN SINGH
|
June 4, 2015 |
THE MANIPUR FILM DEVELOPMENT CORPN. (A GOVT. OF MANIPUR UNDERTAKING) Vs. MAHARAJKUMAR SHARATCHANDRA SINGH AND ORS.
|
February 5, 2015 |
THE MANIPUR UNIVERSITY AND ORS. Vs. PURNA CHANDRA THOUDAM
|
September 29, 2015 |
THE NATIONAL INSURANCE CO. LTD. Vs. WANGKHEM RANITON DEVI
|
September 2, 2015 |
THE NATIONAL INSURANCE CO. LTD. Vs. ACHOUBI BEGUM AND ORS.
|
May 25, 2015 |
THE NATIONAL INSURANCE COMPANY LIMITED (IMPHAL DIVISION) Vs. ELANGBAM BROJEN SINGH AND ORS.
|
May 25, 2015 |
THE NATIONAL INSURANCE COMPANY LTD. Vs. SHAMJETSABAM ONGBI MUKTA DEVI
|
September 24, 2015 |
THE SATE OF MANIPUR AND ORS. Vs. AMBITION RAGUI AND ORS.
|
April 21, 2015 |
THE STATE OF MANIPUR Vs. KHAMBA SINGH
|
January 20, 2015 |
THE STATE OF MANIPUR Vs. TALAT MUHAMMED
|
January 23, 2015 |
THE STATE OF MANIPUR AND ORS. Vs. Z.D. SHELLY AND ORS.
|
January 28, 2015 |
THE STATE OF MANIPUR AND ORS. Vs. SINAM ONGBI SUSHILA DEVI
|
February 3, 2015 |
THE STATE OF MANIPUR AND ORS. Vs. S. TIKEN SINGH AND ORS.
|
April 2, 2015 |
THE STATE OF MANIPUR AND ORS. Vs. VUNGKHONEM AND ORS.
|
August 26, 2015 |
THE STATE OF MANIPUR AND ORS. Vs. SAROZ KHAN AND ORS.
|
July 27, 2015 |
THE STATE OF MANIPUR AND ORS. Vs. LAISHRAM KHOGENDRA SINGH AND ORS.
|
November 24, 2015 |
THE STATE OF MANIPUR AND ORS. Vs. ARIBAM LAXMIRANI DEVI AND ORS.
|
March 25, 2015 |
THE UNION OF INDIA AND ORS. Vs. ZAKIR HUSSAIN
|
May 12, 2015 |
THOKCHOM APABI SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
May 5, 2015 |
THOUDAM RAJEN SINGH AND ORS. Vs. THE MANIPUR PUBLIC SERVICE COMMISSION AND ORS.
|
October 5, 2015 |
THOUNAOJAM BROJEN SINGH Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT, GOVT. OF MANIPUR AND ORS.
|
October 12, 2015 |
THOUNAOJAM SURENDRA SINGH Vs. THE MANIPUR UNIVERSITY AND ORS.
|
November 17, 2015 |
TONGKHOLUN KUKI AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
March 11, 2015 |
UNION OF INDIA AND OTHERS Vs. MD. ZAKIR HUSSAIN
|
May 12, 2015 |
VAREIYO SHATSANG Vs. STATE OF MANIPUR AND ORS.
|
April 7, 2015 |
WAHENGBAM BIKENDRO SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
October 6, 2015 |
WAHENGBAM NINGOL NONGMAITHEM ONGBI CHAOBI DEVI AND ORS. Vs. YUMNAM KANHAI SINGH AND ORS.
|
May 21, 2015 |
WAHENGBAM OPENDRO SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
|
September 29, 2015 |
WAHIJUDDIN SHAH Vs. THE STATE OF MANIPUR AND ORS.
|
February 27, 2015 |
WAIKHOM GOJENDRO SINGH Vs. STATE OF MANIPUR
|
February 17, 2015 |
WAIKHOM PREMCHANDRA SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
May 18, 2015 |
XXX Vs. THE STATE OF MANIPUR AND ORS.
|
October 1, 2015 |
Y. AMUMACHA SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
October 6, 2015 |
Y. IBEHAIBI DEVI AND ORS. Vs. STATE OF MANIPUR AND ORS.
|
October 30, 2015 |
YENSEMBAM TONJAO SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
February 24, 2015 |
YUMLEMBAM SUNANDI DEVI Vs. STATE OF MANIPUR AND OTHERS
|
October 16, 2015 |
YUMNAM GOPAL KRISHNA SINGH Vs. THE STATE OF MANIPUR
|
January 6, 2015 |
YUMNAM ONGBI IBEMHAL DEVI Vs. STATE OF MANIPUR
|
May 19, 2015 |
YUMNAM SHANTI DEVI Vs. THE STATE OF MANIPUR AND ORS.
|
February 13, 2015 |