|
ABDUL MANAN KHAN Vs. THE STATE OF MANIPUR
|
December 19, 2014 |
|
ABUJAM SURBALA DEVI Vs. STATE OF MANIPUR
|
June 2, 2014 |
|
ACHOM ANIL @ IBOMCHA @ SANAJAOBA @ MUTTU @ DHARAMBIR Vs. STATE OF MANIPUR
|
April 22, 2014 |
|
ADHIKARIMAYUM JITESWAR SARMA Vs. COMMISSIONER/SECRETARY
|
January 15, 2014 |
|
AK. KHAMBA SINGH Vs. STATE OF MANIPUR
|
January 15, 2014 |
|
ALL MANIPUR SMALL SCALE INDUSTRIALISTS ASSOCIATION Vs. STATE OF MANIPUR
|
May 16, 2014 |
|
AMIR SINGH Vs. UNION OF INDIA
|
August 20, 2014 |
|
ARIBAM PRIYOGOPAL SHARMA Vs. UNITED BANK OF INDIA
|
March 4, 2014 |
|
ASEM ONGBI DAMAYANTI DEVI Vs. UNION OF INDIA
|
August 26, 2014 |
|
ASEM TOMBA SINGH Vs. STATE OF MANIPUR
|
July 14, 2014 |
|
ATHOKPAM Vs. THE STATE OF MANIPUR
|
November 28, 2014 |
|
BADAN KRISHNA SINHA Vs. STATE OF MANIPUR
|
January 16, 2014 |
|
CHINGANGBAM (ONGBI) INDIRA DEVI Vs. DISTRICT MAGISTRATE
|
August 5, 2014 |
|
DAVID TULZATHANG Vs. STATE OF MANIPUR
|
September 19, 2014 |
|
GARAMJAN BIBI Vs. STATE OF MANIPUR
|
September 15, 2014 |
|
GONMEI JOY KABUI Vs. THE MANIPUR UNIVERSITY
|
July 9, 2014 |
|
GURUMAYUM SANAHAL SHARMA Vs. UNION OF INDIA
|
December 5, 2014 |
|
H. KHUPZATHANG Vs. THE PUNJAB NATIONAL BANK
|
November 26, 2014 |
|
H.P. MEENA Vs. UNION OF INDIA
|
July 9, 2014 |
|
H.S. DAWNER Vs. STATE OF MANIPUR
|
April 24, 2014 |
|
HAOBAM JENNYCATER SINGH Vs. DISTRICT MAGISTRATE
|
July 28, 2014 |
|
HEISHNAM SHANTIKUMAR SINGH Vs. STATE OF MANIPUR
|
May 30, 2014 |
|
HIDANGMAYUM DHANANJOY SHARMA Vs. DISTRICT MAGISTRATE THOUBAL MANIPUR
|
February 13, 2014 |
|
JOSEPH Vs. UNION OF INDIA; INSPECTOR GENERAL, ASSAM RIFLES; COMMANDING OFFICER; STATE OF MANIPUR; DEPUTY COMMISSIONER
|
May 14, 2014 |
|
K. PETER Vs. STATE OF MANIPUR
|
October 14, 2014 |
|
K. SHYAM Vs. THE PRESIDENT OF JAWAHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCES
|
December 19, 2014 |
|
KABRABAM OJIT SINGH Vs. UNION OF INDIA
|
July 28, 2014 |
|
KAPKHANLUN ZOU @ KAPLUN Vs. STATE OF MANIPUR
|
January 30, 2014 |
|
KAPKHANLUN ZOU ALIAS KAPLUN Vs. STATE OF MANIPUR
|
January 30, 2014 |
|
KARAM LOKENDRO SINGH Vs. UNION OF INDIA
|
July 17, 2014 |
|
KH RASHITOMBI DEVI; PH AMUJAO SINGH Vs. STATE OF MANIPUR
|
July 23, 2014 |
|
KHONGBANTABAM ROBIN SINGH AND ORS Vs. DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT, GOVERNMENT OF MANIPUR AND ORS
|
January 16, 2014 |
|
KHUMALLAMBAM ONGBI TOMBISANA DEVI Vs. THE UNION OF INDIA
|
November 4, 2014 |
|
KHUNDONGBAM MANISANA SINGH Vs. UNION OF INDIA
|
July 18, 2014 |
|
KSHETRIMAYUM RAJA SINGH Vs. UNION OF INDIA
|
September 1, 2014 |
|
L. DOLENDRO SINGH Vs. STATE OF MANIPUR
|
February 7, 2014 |
|
L. DORENDRA SINGH Vs. MANIPUR PUBLIC SCHOOL SOCIETY
|
March 7, 2014 |
|
L. GOJENDRA SINGH Vs. UNION OF INDIA
|
January 30, 2014 |
|
L. LASMAN SINGH Vs. STATE OF MANIPUR AND ANR.
|
April 25, 2014 |
|
L. RAICHANDRA SINGH Vs. COMMISSIONER/SECRETARY (HEALTH) GOVT. OF MANIPUR
|
September 2, 2014 |
|
L. SHANTI Vs. STATE OF MANIPUR THROUGH COMMISSIONER
|
July 15, 2014 |
|
LAIKANGBAM INGOTOMBI SINGH Vs. THE STATE OF MANIPUR
|
December 18, 2014 |
|
LAIRENMAYUM RASHMANDAL SINGH Vs. KHWAIRAKPAM JAYENTAKUMAR SINGH
|
May 19, 2014 |
|
LAISHRAM LOKENDRO SINGH Vs. STATE OF MANIPUR
|
April 1, 2014 |
|
LAISHRAM RANJITA Vs. NONGTHOMBAM TEJMANI SINGH
|
May 20, 2014 |
|
LAITONJAM THOITHOI SINGH Vs. STATE OF MANIPUR
|
February 27, 2014 |
|
LEIMUJAM LOYA Vs. STATE OF MANIPUR
|
July 16, 2014 |
|
LEISHANGTHEM ANGOUBA Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST
|
December 18, 2014 |
|
LEISHANGTHEM NGOUBA SINGH ALIAS CYPRUST, AGED ABOU Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT, GOV
|
April 11, 2014 |
|
LEISHANGTHEM UMAKANTA Vs. DISTRICT MAGISTRATE
|
August 20, 2014 |
|
LEISHANGTHEM UMAKANTA SINGH (@) MAIPAK Vs. DISTRICT MAGISTRATE, MANIPUR
|
May 9, 2014 |
|
LOITONGBAM SARAT SINGH Vs. STATEMENT OF MANIPUR
|
September 12, 2014 |
|
LONGJAM SHANTI SINGH Vs. STATEMENT OF MANIPUR
|
September 15, 2014 |
|
LOUREMBAM BUSAN SINGH Vs. DISTRICT MAGISTRATE
|
October 14, 2014 |
|
LOUREMBAM JUGINDRO SINGH Vs. HUIRONGBAM PAKPA SINGH
|
October 28, 2014 |
|
M. KUBER SINGH Vs. STATE OF MANIPUR
|
January 21, 2014 |
|
M. MANICHAND SINGH Vs. THE STATE OF MANIPUR
|
December 17, 2014 |
|
M/S K. PRO INFRA WORKS PVT. LTD. Vs. STATE OF MANIPUR
|
March 7, 2014 |
|
MAIREMBAM PRITHVIRAJ @ PRITHBIRAJ SINGH Vs. PUKHREM SHARATCHANDRA SINGH
|
April 15, 2014 |
|
MANIPUR OLYMPIC ASSOCIATION Vs. TRIATHLON ASSOCIATION OF MANIPUR
|
January 16, 2014 |
|
MANIPUR SECURITY SERVICE, LALAMBUNG TAKHELLAMBAM LEIKAI Vs. UNION OF INDIA
|
June 10, 2014 |
|
MANNUAMCHING ZOU Vs. UNION OF INDIA
|
April 1, 2014 |
|
MANOHARMAYUM BIMOL SHARMA Vs. STATE OF MANIPUR
|
July 30, 2014 |
|
MAREUM Vs. THE UNION OF INDIA
|
December 2, 2014 |
|
MARY BESA NOKHOW Vs. THE PUNJAB NATIONAL BANK
|
November 26, 2014 |
|
MAYANGLAMBAM MAHESH SINGH @ KIRAN @ ATHOUBA Vs. DISTRICT MAGISTRATE, THE STATE OF MANIPUR
|
April 30, 2014 |
|
MD BASIR KHAN; SECY GIT PARK; H BRAJALALA SINGH Vs. COLLECTOR, LAND ACQUISITION; MD ABDUL GAFUR & 15 OTHERS
|
July 23, 2014 |
|
MD. ABDUL RAUF Vs. STATE OF MANIPUR
|
July 30, 2014 |
|
MD. NASIM ALI Vs. STATE OF MANIPUR
|
May 15, 2014 |
|
MD. RIYAJUDDIN Vs. DISTRICT MAGISTRATE
|
September 19, 2014 |
|
MD. SIRAJ AHAMED Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD.
|
August 7, 2014 |
|
MEINAM ONGBI BINA DEVI Vs. THE STATE OF MANIPUR
|
December 15, 2014 |
|
MEITEI OF POURABI NEAR LAIPHUTHIBA PS Vs. DISTRICT MAGISTRATE, IMPHAL
|
June 6, 2014 |
|
MOIRANGTHEM BABUYAIMA SINGH Vs. STATE OF MANIPUR
|
January 16, 2014 |
|
MOIRANGTHEM BOBOI SINGH Vs. DISTRICT MAGISTRATE, IMPHAL EAST
|
December 18, 2014 |
|
MOIRANGTHEM CHOURJIT SINGH Vs. LOYALAKPA WAHENGBAM ANANTA
|
April 7, 2014 |
|
MOIRANGTHEM GULAPI SINGH Vs. UNION OF INDIA
|
September 1, 2014 |
|
MOIRANGTHEM NABACHANDRA SINGH Vs. DISTRICT MAGISTRATE
|
July 28, 2014 |
|
MRS. ROHINI GOLMEI Vs. STATE OF MANIPUR, REPRESENTED BY THE COMMISSIONER/SECRETARY (REVENUE), GOVT. OF MANIPUR AND ORS.
|
February 28, 2014 |
|
MUTUM ONGBI RONI DEVI Vs. STATE OF MANIPUR
|
September 9, 2014 |
|
MUTUM THAIMON SINGH Vs. STATE OF MANIPUR
|
September 5, 2014 |
|
N. KUNJESHOR SINGH Vs. UNION OF INDIA
|
September 2, 2014 |
|
NAMDIGONG KAMEI Vs. STATE OF MANIPUR
|
April 25, 2014 |
|
NAOREM KISHAN MEITEI Vs. UNION OF INDIA
|
January 19, 2014 |
|
NAOREM SHAMUNGON SINGH Vs. MOIRANGTHEM GUNI DEVI
|
February 7, 2014 |
|
NAOROIBAM JOYSHANKAR SINGH @ BUNGOCHOU @ KHOUGANG @ LOYUMBA Vs. DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT
|
April 16, 2014 |
|
NG. CHANDRAMANI SINGH Vs. UNION OF INDIA
|
September 2, 2014 |
|
NGAIRANGBAM SOMORENDRO SINGH Vs. THE STATE OF MANIPUR
|
December 8, 2014 |
|
NINA SIBO Vs. CHANIE SIBO
|
April 7, 2014 |
|
NINGOMBAM BROJEN SINGH Vs. STATE OF MANIPUR
|
September 5, 2014 |
|
NINGTAM ZINKHAI Vs. STATE OF MANIPUR
|
August 29, 2014 |
|
NINGTHOUJAM KIRANJIT SINGH Vs. STATE OF MANIPUR
|
April 7, 2014 |
|
NONGMAITHEM ONGBI NEENA DEVI Vs. THE STATE OF MANIPUR
|
November 13, 2014 |
|
OINAM JAYALAKSHMI DEVI Vs. THANGJAM BIPIN SINGH
|
February 11, 2014 |
|
P. ANDREW Vs. STATE OF MANIPUR
|
July 17, 2014 |
|
P.H. JILASANA SHARMA Vs. STATE OF MANIPUR
|
January 15, 2014 |
|
PANGER BANGEI KUMBA Vs. UNION OF INDIA
|
July 31, 2014 |
|
PHEIROIJAM ONGBI IBETON DEVI Vs. UNION OF INDIA
|
September 9, 2014 |
|
PLANNING AND DEVELOPMENT AUTHORITY Vs. RAJA DUMBRA MEMORIAL TRUST
|
August 7, 2014 |
|
POTSANGBAM WANGBA SINGH Vs. STATE OF MANIPUR
|
May 20, 2014 |
|
PRIYOLATA DEVI Vs. STATE OF MANIPUR
|
April 3, 2014 |
|
PUMKHOGIN GUITE Vs. STATE OF MANIPUR AND ANR.
|
April 25, 2014 |
|
R. NINGTHOUJAO Vs. STATE OF MANIPUR
|
September 23, 2014 |
|
R.K. IBUNGOSANA SINGH Vs. SATRUGHAN KUMAR
|
December 19, 2014 |
|
R.K.CHANDRAKUMAR SINGH Vs. STATE OF MANIPUR
|
April 9, 2014 |
|
RAGONGJOK KAMEI @ AJOK Vs. DISTRICT MAGISTRATE, TAMENGLONG DISTRICT
|
April 1, 2014 |
|
RAHIMUDDIN Vs. THE STATE OF MANIPUR
|
November 5, 2014 |
|
RIFLEMAN/GO SHRI PAOTINGTHANG SITLHOU Vs. UNION OF INDIA
|
April 11, 2014 |
|
ROSANGLURA SANGA Vs. THE PUNJAB NATIONAL BANK
|
November 26, 2014 |
|
RULESK. TAMPHASANA SINGH Vs. THE COLLECTOR
|
November 4, 2014 |
|
RURAL SERVICE AGENCY Vs. STATE OF MANIPUR
|
September 4, 2014 |
|
S GINJAM Vs. UNION OF INDIA; COMMANDANT; STATE OF MANIPUR
|
July 28, 2014 |
|
SAGOLSEM DHANAMANI SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER
|
February 27, 2014 |
|
SAIKHOM ONGBI SENU DEVI Vs. UNION OF INDIA
|
September 10, 2014 |
|
SALAM KENEDY SINGH Vs. MANIPUR UNIVERSITY
|
September 19, 2014 |
|
SANABAM RAJBIHARI SINGH Vs. DISTRICT MAGISTRATE
|
July 28, 2014 |
|
SANASAM BIMOL Vs. STATE OF MANIPUR AND ORS
|
February 21, 2014 |
|
SANJEETA NGAIRANGBAM Vs. UNION OF INDIA
|
April 21, 2014 |
|
SANLUT LETKHOHAO Vs. DISTRICT MAGISTRATE
|
August 26, 2014 |
|
SAPANAM Vs. STATE OF MANIPUR
|
September 9, 2014 |
|
SEIKHOLEN LHOUVUM Vs. UNION OF INDIA
|
July 18, 2014 |
|
SHAMURAILATPAM PREMANANDA SHARMA Vs. AYEKPAM LOKESHWOR SINGH
|
December 19, 2014 |
|
SHRI DAVID KEISHING AND ORS. Vs. TIZETI FARMER UNION, REPRESENTED BY LK YUIREILA
|
April 16, 2014 |
|
SHRI HANJABAM BOBBY SHARMA Vs. MANIPUR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY, P.O. & P.S. IMPHAL AND ORS.
|
March 24, 2014 |
|
SHRI KHURAIJAM BIRJIT SINGH AND SHRI SONKHOMANG HAOKIP Vs. THE STATE OF MANIPUR AND THE AUTONOMOUS DISTRICT COUNCIL CHANDEL
|
January 31, 2014 |
|
SHRI SOUGRAKPAM SURJIT SINGH Vs. DISTRICT MAGISTRATE,
|
February 13, 2014 |
|
SINGTAILENG JAJO @ ALENG JAJO Vs. STATE OF MANIPUR
|
January 16, 2014 |
|
SMT. TINGVOWON A SHIMRAY Vs. THE STATE OF MANIPUR THROUGH THE COMMISSIONER/SECRETARY (INDUSTRIES)
|
April 16, 2014 |
|
SOROKHAIBAM SOROKHAIBAM UTTAM SINGH Vs. THE STATE OF MANIPUR
|
February 28, 2014 |
|
SOUBAM RADHE Vs. STATE OF MANIPUR
|
September 11, 2014 |
|
STATE OF MANIPUR Vs. POTSANGBAM MANIRATAN
|
April 3, 2014 |
|
STATE OF MANIPUR Vs. MD JUNAB ALI
|
February 25, 2014 |
|
STATE OF MANIPUR Vs. LOITONGBAM (NINGOL) WAHENGBAM
|
January 28, 2014 |
|
STATE OF MANIPUR Vs. ARAMBAM SUBHAS SINGH
|
May 21, 2014 |
|
STATE OF MANIPUR Vs. P. BINODKUMAR SINGH
|
April 16, 2014 |
|
STATE OF MANIPUR Vs. AKOIJAM DORENDRO SINGH
|
May 15, 2014 |
|
T. THANGSUANLIAN Vs. STATE OF MANIPUR
|
May 29, 2014 |
|
TAKHELLABAM ONGBI MALA DEVI Vs. THE STATE OF MANIPUR
|
November 7, 2014 |
|
TAKHELMAYUM NANDABABU SINGH Vs. DISTRICT MAGISTRATE, IMPHAL WEST
|
June 12, 2014 |
|
TANGKHUL NAGA CONTRACTOR LONG Vs. UNION OF INDIA
|
August 1, 2014 |
|
TH. IBEMHAL DEVI Vs. THE STATE OF MANIPUR
|
December 19, 2014 |
|
THE MOIRANG PRIMARY CO-OPERATIVE MARKETING SOCIETY Vs. PUKHRAM RENU DEVI
|
July 9, 2014 |
|
THE SCHOOL MANAGEMENT COMMITTEE OF KHERGAO JUNIOR HIGH SCHOOL (AIDED) Vs. ABDUL MANAN KHAN
|
November 3, 2014 |
|
THIYAM ONGBI TANOUBI LEIMA Vs. STATE OF MANIPUR
|
September 11, 2014 |
|
THOIBA KABUI PHAOMEI Vs. THE PUNJAB NATIONAL BANK
|
November 26, 2014 |
|
THOKCHOM RANJIT SINGH Vs. STATE OF MANIPUR
|
July 31, 2014 |
|
THOKCHOM SUREN SINGH Vs. LAISHRAM PRIYOKUMAR SINGH
|
April 8, 2014 |
|
THONGSI Vs. THE UNION OF INDIA AND ORS.
|
September 12, 2014 |
|
THOUDAM (N) KANGJAM (O) KUNJARANI DEVI Vs. KANGJAM IBOYAIMA SINGH
|
September 18, 2014 |
|
THOUDAM KHAMBA SINGH Vs. DISTRICT MAGISTRATE
|
December 2, 2014 |
|
TOMBI SINGH Vs. STATE OF MANIPUR
|
April 25, 2014 |
|
UNION OF INDIA Vs. NONGTHOMBAM RAJENDRA SINGH
|
August 4, 2014 |
|
UNION OF INDIA Vs. SHANGREIKHAI
|
May 12, 2014 |
|
WAHENGBAM ONGBI USHARANI Vs. STATE OF MANIPUR
|
May 9, 2014 |
|
WANGKHEM RAGHUCHANDRA SINGH Vs. STATE OF MANIPUR
|
July 25, 2014 |
|
Y. NINGREI MAO Vs. STATE OF MANIPUR
|
February 13, 2014 |
|
YUMLEBAM JOYKUMAR SINGH Vs. DISTRICT MAGISTRATE
|
April 11, 2014 |
|
YUMLEMBAM SOROJINI DEVI Vs. LOUREMBAM RENU DEVI
|
December 19, 2014 |
LOGIN