ADIM GOLMEI Vs. DISTRICT MAGISTRATE TAMENGLONG DISTRICT, GOVT. OF MANIPUR
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May 21, 2013 |
AHEIBAM ROMEL SINGH Vs. STATE OF MANIPUR
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September 24, 2013 |
AHONGSANGBAM BHEIGASHINGH SINGH Vs. LEITANTHEM SENAPATI SINGH
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July 8, 2013 |
AIHOME REMOI @ AIHOME INPUI Vs. DISTRICT MAGISTRATE, TAMENNGLONG, MANIPUR
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September 24, 2013 |
AJITKUMAR SINGH Vs. STATE OF MANIPUR, REPRESENTED BY THE ADDL. CHIEF SECRETARY
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June 25, 2013 |
ALL MANIPUR JUDICIAL OFFICERS' ASSOCIATION' Vs. STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY OF MANIPUR
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March 12, 2013 |
ALL MANIPUR PWD CONTRACTOR ASSOCIATION Vs. STATE OF MANIPUR REPRESENTED BY ITS COMMISSIONER/SECRETARY
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April 29, 2013 |
AMOM ONGBI RADHAMANI DEVI AND ORS. Vs. THIYAM IBOCHOUBA SINGH
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November 15, 2013 |
ASSOCIATION OF GOVERNMENT HIGHER SECONDARY SCHOOLS Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONERS
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July 11, 2013 |
AYEKPAM PREMILA DEVI Vs. MANIPUR PUBLIC SERVICE COMMISSION
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December 17, 2013 |
BENAIYA GOLMEI Vs. DISTRICT MAGISTRATE
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May 21, 2013 |
BETTY CHINGSUANKIM Vs. UNION OF INDIA
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November 12, 2013 |
C. NINGMI Vs. STATE OF MANIPUR
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February 11, 2013 |
CH. BIMOLCHANDRA SINGH Vs. STATE OF MANIPUR
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December 4, 2013 |
CH. NILAKANTA SINGH Vs. STATE OF MANIPUR
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September 16, 2013 |
CHAIRMAN, THE MANIPUR MILK PRODUCERS' Vs. IMA LANGNUBI DAIRY CO-OPERATIVE SOCIETY
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May 15, 2013 |
CHINGAKHAM RAGHUMANI SINGH Vs. YUMNAM DHANANJOY SINGH
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June 24, 2013 |
CHINNUAMKIM Vs. UNION OF INDIA
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November 12, 2013 |
CHONGSEI BAITE Vs. STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY, GOVT. OF MANIPUR
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May 2, 2013 |
COMMANDER Vs. THONGKHOMANG HAOKIP
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October 30, 2013 |
COMMISSIONER/PRINCIPAL SECRETARY Vs. YUMNAM SUDHIR SINGH
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April 26, 2013 |
DINESH CHANDER SHARMA Vs. UNION OF INDIA
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November 14, 2013 |
ELANGBAM MANGIJAO SINGH Vs. STATE OF MANIPUR
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June 24, 2013 |
GAIGONGLUNG GOLMEI ALIAS AGANG Vs. DISTRICT MAGISTRATE
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April 29, 2013 |
GAIKHONLUNG PANMEI Vs. STATE OF MANIPUR
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November 26, 2013 |
GENTINLAM VAIPHEI Vs. STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER
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June 28, 2013 |
H. INAO @ NANAO SINGH Vs. STATE OF MANIPUR THROUGH THE COMMISSIONER
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June 26, 2013 |
H.KHAMBA Vs. STATE OF MANIPUR REPRESENTED BY THE SECRETARY
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February 13, 2013 |
H.L. THUNGLUN ANAL Vs. RAM MUNIVAH & OTHERS
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April 9, 2013 |
H.W. THARAWAN Vs. STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SECRETARY, EDUCATION
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February 5, 2013 |
HEIGRUJAM INAOBI SINGH Vs. STATE OF MANIPUR THROUGH THE COMMISSIONER
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January 31, 2013 |
HEMKHOLUN HAOKIP Vs. DAIKHOTHANG HAOKIP
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May 21, 2013 |
HENA VAIPHEI Vs. STATE OF MANIPUR
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June 26, 2013 |
HIDANGMAYUM BABUDHON SHARMA Vs. STATE OF MANIPUR THROUGH SECRETARY
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May 23, 2013 |
IROM ONGBI PURNIMASHI DEVI Vs. STATE OF MANIPUR
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May 22, 2013 |
J. SURESH BABU Vs. CHINGSUBAM RAJESHWOR SINGH
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January 18, 2013 |
JONATHAN PHIAMPHU ZOU Vs. DISTRICT MAGISTRATE, CHURACHANDPUR, MANIPUR
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September 24, 2013 |
JOYRITA KEISHING Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER/SECRETARY
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August 21, 2013 |
K. LOKHOL SINGH Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER
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September 20, 2013 |
K. PHALGUNI DEVI Vs. STATE OF MANIPUR THROUGH THE PRINCIPAL SECRETARY/COMMISSIONER
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March 13, 2013 |
KANGABAM ONGBI RUHINI DEVI Vs. HIJAM NABAKUMAR SINGH
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May 13, 2013 |
KH. JOYMATI DEVI Vs. STATE OF MANIPUR
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May 13, 2013 |
KH.JAMINIKANTA SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE ADDL CHIEF SECRETARY
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March 21, 2013 |
KHAIDEM CHANDRAKANTA SINGH Vs. STATE OF MANIPUR
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May 23, 2013 |
KHAIDEM PREMESHOR SINGH Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER
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April 25, 2013 |
KHAIDEM PREMESHOR SINGH Vs. STATE OF MANIPUR
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April 17, 2013 |
KHAIMINLUN Vs. STATE OF MANIPUR
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May 28, 2013 |
KHANGEMBAM IMOBA SINGH Vs. STATE OF MANIPUR
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August 2, 2013 |
KHOMDRAM IBOBI SINGH Vs. KHOMDRAM INGOCHAND SINGH
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June 25, 2013 |
KHUMUKCHAM DHIREN SINGH Vs. DISTRICT MAGISTRATE
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June 6, 2013 |
KHUNDRAKPAM NIMAI SINGH Vs. NAOREM SARAT SINGH
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May 29, 2013 |
KHUNUNGMAYUM DHANA SINGH Vs. STATE OF MANIPUR
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September 18, 2013 |
KHUPKHOTHANG MISAO Vs. DISTRICT MAGISTRATE, CHURACHANDPUR DISTRICT, MANIPUR
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June 6, 2013 |
KHUPTINLAM Vs. STATE OF MANIPUR
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June 26, 2013 |
KIMHOITHENG VAIPHEI Vs. STATE OF MANIPUR
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February 22, 2013 |
KONTHOUJAM LOKESHOR SINGH Vs. STATE OF MANIPUR, THROUGH THE CHIEF SECRETARY-CUM- SECRETARY
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June 25, 2013 |
KSH. LAKSHAHEB SINGH Vs. STATE OF MANIPUR THROUGH THE ITS SECRETARY/COMMISSIONER
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September 25, 2013 |
KSHETRIMAYUM (NINGOL) NINGTHOUJAM Vs. STATE OF MANIPUR
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February 18, 2013 |
KSHETRIMAYUM BIMOLA DEVI Vs. STATE OF MANIPUR
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June 28, 2013 |
KSHETRIMAYUM MOTILAL SINGH Vs. STATE OF MANIPUR
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November 27, 2013 |
L. TOHLUTSON KOM Vs. STATE OF MANIPUR
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February 19, 2013 |
L.S. PUNII Vs. STATE OF MANIPUR THROUGH THE COMMISSIONER
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January 31, 2013 |
LAIRENLAKPAM SHAMU SINGH Vs. WAREPAM RAJMOHON SINGH
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September 9, 2013 |
LAISHRAM Vs. STATE OF MANIPUR
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March 19, 2013 |
LAISHRAM (N) MANGILEIMA DEVI Vs. HAOBAM (N) KSHETRIMAYUM ONGBI
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January 15, 2013 |
LAISHRAM (O) BINODINI DEVI Vs. STATE OF MANIPUR-REPRESENTED BY THE COMMISSIONER/SECRETARY
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February 27, 2013 |
LAISHRAM BINOCHANDRA SINGH Vs. STATE OF MANIPUR
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October 30, 2013 |
LAISHRAM KUNJABIHARI SINGH Vs. STATE OF MANIPUR THROUGH THE COMMISSIONER
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February 8, 2013 |
LAISRAM CHAOBA SINGH Vs. POTSANGBAM BIHARI SINGH
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February 5, 2013 |
LEISHANGTHEM (ONGBI) RASHINI DEVI Vs. UNION OF INDIA REPRESENTED BY SECRETARY
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September 17, 2013 |
M.DWIJAMANI SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SECRETARY EDUCATION
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January 29, 2013 |
M.SOMORJIT SINGH Vs. STATE OF MANIPUR THROUGH THE COMMISSIONER/SECRETARY
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February 14, 2013 |
M.TOMBA SINGH Vs. STATE OF MANIPUR, THROUGH THE COMMISSIONER/SECRETARY EDUCATION
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February 5, 2013 |
M/S L.K. & SONS Vs. STATE OF MANIPUR
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November 15, 2013 |
MAISNAM BIREN SINGH @ ACHAMBA LUWANG Vs. STATE OF MANIPUR
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April 17, 2013 |
MANIPUR OLYMPIC ASSOCIATION Vs. TRIATHLON ASSOCIATION OF MANIPUR
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March 21, 2013 |
MANIPUR PUBLIC SERVICE COMMISSION Vs. OJEN KUMAR SINGH
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May 24, 2013 |
MANIPUR PUBLIC SERVICE COMMISSION Vs. R.K. JHULON SINGH
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April 9, 2013 |
MANIPUR PUBLIC SERVICE COMMISSION Vs. R.K. JHULON SINGH
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April 18, 2013 |
MANOHARMAYUM RAJENDRA SHARMA Vs. STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER (EDN/S), GOVT. OF MANIPUR
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February 18, 2013 |
MAYENGBAM (N) NINGTHOUJAM (O) MEMACHA @ OMITA DEVI Vs. STATE OF MANIPUR, REPRESENTED BY THE CHIEF SECRETARY
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August 5, 2013 |
MD DANISH Vs. UNION OF INDIA
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July 24, 2013 |
MD. AKHTAR KHAN Vs. UNION OF INDIA
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August 22, 2013 |
MD. MERI HASSAN Vs. DISTRICT MAGISTRATE THOUBAL DISTRICT, MANIPUR
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June 24, 2013 |
MD. NURUL HAQUE Vs. STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER EDUCATION (S), GOVT. OF MANIPUR
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February 20, 2013 |
MD. THOI @ THOIBA Vs. STATE OF MANIPUR
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November 25, 2013 |
MD. YUMKHAIBAM BASIR Vs. DISTRICT MAGISTRATE, THOUBAL
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December 5, 2013 |
MD.ABDUL RAJAK KHAN @ MAIBA Vs. DISTRICT MAGISTRATE,THOUBAL DISTRICT, MANIPUR
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July 11, 2013 |
MEIHOUBAM IBOCHA SINGH Vs. UNION OF INDIA
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November 20, 2013 |
MINTHING HORAM Vs. STATE OF MANIPUR
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January 18, 2013 |
MOIRANGTHEM IBOYAIMA SINGH Vs. STATE OF MANIPUR
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July 17, 2013 |
MOIRANGTHEM ONGBI IBETON DEVI Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER(REVENUE), GOVT. OF MANIPUR
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September 5, 2013 |
MOIROUSANG GUITE Vs. DISTRICT MAGISTRATE, CHURACHANDPUR, MANIPUR
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September 24, 2013 |
MOTI KEISAM Vs. STATE OF MANIPUR THROUGH ITS SECRETARY
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August 26, 2013 |
N. IBETOMBI DEVI Vs. STATE OF MANIPUR
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May 14, 2013 |
N. JUGESHWAR SINGH Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER/SECRETARY
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July 3, 2013 |
N.S.CHIPEMMI Vs. STATE OF MANIPUR THROUGH THE CHIEF SECRETARY
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January 29, 2013 |
N.SANGAININGTHOU SINGH Vs. STATE OF MANIPUR THROUGH THE PRINCIPAL SECRETARY
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February 26, 2013 |
NAMEIRAKPAM THOIBI DEVI Vs. STATE OF MANIPUR
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February 12, 2013 |
NATIONAL INSURANCE COMPANY LIMITED Vs. NINGOMBAM ONGBI
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January 14, 2013 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KHAMTINLAN VAIPHEI AND OTHERS
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July 5, 2013 |
NATIONAL INSURANCE COMPANY LTD Vs. L. KHOMEI
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May 22, 2013 |
NATIONAL INSURANCE COMPANY LTD Vs. ZEPNAL
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August 27, 2013 |
NAZIMA SHAH @ IBEM Vs. MD. HASSIMUDDIN
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October 24, 2013 |
NENGMUAN KHUPTONG Vs. DISTRICT MAGISTRATE CHURACHANDPUR, MANIPUR
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September 24, 2013 |
NETRA BAHADUR Vs. STATE OF MANIPUR THROUGH THE PRINCIPAL SECRETARY
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January 28, 2013 |
NG. MAIMU SINGH Vs. STATE OF MANIPUR
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June 4, 2013 |
NGANGBAM NINGOL RANDHONI DEVI Vs. R.K. SABITRI DEVI
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August 5, 2013 |
NGANGOM IBOCHOU SINGH Vs. SECRETARY (REVENUE) TO THE GOVT. OF MANIPUR
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May 14, 2013 |
NIDHI KESARWANI Vs. S.RAMHAOLENG, IRONG
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April 30, 2013 |
NINGTHOUJAM DEVDAS SINGH Vs. STATE OF MANIPUR
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December 17, 2013 |
NINGTHOUJAM NINGOL LEIMAPOKPAM ONGBI Vs. STATE OF MANIPUR
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June 25, 2013 |
NINGTHOUJAM ONGBI MAIMU DEVI Vs. STATE OF MANIPUR THROUGH THE PRINCIPAL SECRETARY
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February 7, 2013 |
O.BASANTAKUMAR SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SECRETARY/COMMISSIONER
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February 5, 2013 |
P.Y. SHANGLUN Vs. STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER/SECRETARY
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January 21, 2013 |
PEBAM (O) INAKHUNBI DEVI Vs. STATE OF MANIPUR
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January 15, 2013 |
PHURITSHABAM MEGHACHANDRA MEITEI Vs. DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT, MANIPUR
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September 17, 2013 |
PUKHRAMBAM JUGESWAR SINGH Vs. STATE OF MANIPUR
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February 18, 2013 |
PUNAM WANGKHEM SINGH BHATIA Vs. MANIPUR INDUSTRIAL DEVELOPMENT
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September 18, 2013 |
R.K. BILATI SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SECY(HEALTH & FW), GOVT. OF MANIPUR
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July 3, 2013 |
R.K. MARY Vs. STATE OF MANIPUR
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April 29, 2013 |
R.K. YAISKUL SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION
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December 4, 2013 |
RAJKUMAR DWIVEDI Vs. UNION OF INDIA
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August 22, 2013 |
RANBIR SINGH Vs. UNION OF INDIA
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May 14, 2013 |
S K MAIMOM Vs. MANIPUR STATE RURAL ROADS DEVELOPMENT AGENCY & OTHERS
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December 6, 2013 |
S. IBOTOMBI SINGH Vs. STATE OF MANIPUR, REPRESENTED BY THE COMMISSIONER
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June 5, 2013 |
S.N. PAVEI Vs. STATE OF MANIPUR
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April 25, 2013 |
SAGOLSHEM BISWARUP SINGH Vs. STATE OF MANIPUR
|
January 28, 2013 |
SANTOSH CHANDRA LUWANG Vs. STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SECRETARY/COMMISSIONER
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June 6, 2013 |
SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. RAJKUMAR SANAYAIMA SINGH
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January 15, 2013 |
SENJAM DINAMANI SINGH Vs. NANDEIBAM BABU SINGH
|
August 5, 2013 |
SHAMURAILATPAM BIJEN SHARMA Vs. STATE OF MANIPUR
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November 12, 2013 |
SHANOUJAM SUNIL MANGANG Vs. STATE OF MANIPUR
|
February 11, 2013 |
SINAM ONGBI SUSHILA DEVI Vs. STATE OF MANIPUR THROUGH THE COMMISSIONER/SECRETARY
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March 6, 2013 |
SOIBAM TOMBA SINGH Vs. STATE OF MANIPUR
|
March 1, 2013 |
SOROKHAIBAM MADHU SINGH Vs. STATE OF MANIPUR
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May 9, 2013 |
SOUGRAKPAM TAMBA SINGH Vs. DISTRICT MAGISTRATE, THOUBAL DISTRICT, MANIPUR
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July 11, 2013 |
SOYAM(NINGOL) MANI DEVI Vs. STATE OF MANIPUR
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April 18, 2013 |
STATE OF MANIPUR Vs. MAIBAM NINGOL MAIBAM ONGBI
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August 23, 2013 |
STATE OF MANIPUR Vs. N. AMUMACHA SINGH
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May 27, 2013 |
STATE OF MANIPUR Vs. ASHEM ONGBI NGAMBI DEVI
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April 17, 2013 |
STATE OF MANIPUR Vs. GANESHLAL BAGRI & CO
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June 24, 2013 |
STATE OF MANIPUR Vs. NANDEIBAM GRACESON MEITEI
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August 26, 2013 |
STATE OF MANIPUR Vs. S. KAPANGKHUI SIMRAH
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January 29, 2013 |
STATE OF MANIPUR Vs. NGAIRANGBAM BROJENDRO SINGH
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October 3, 2013 |
STATE OF MANIPUR Vs. LALHMINGSANGA MIZO @ MINSANG
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October 3, 2013 |
STATE OF MANIPUR Vs. NAGA HINDI VIDYAPITH, MANIPIUR
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April 18, 2013 |
STATE OF MANIPUR Vs. KHUMANLAMBAM NILAROTON SINGH
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April 26, 2013 |
STATE OF MANIPUR Vs. CH. SANA DEVI
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June 25, 2013 |
STATE OF MANIPUR Vs. H.S. DAWNER
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April 16, 2013 |
STATE OF MANIPUR Vs. V. KAMA PAITE
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December 15, 2013 |
STATE OF MANIPUR REPRESENTED BY COMMISSIONER/SECRETARY(INDUSTRIES) GOVT. OF MANIPUR Vs. R.K. BONBIHARI SINGH
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July 3, 2013 |
STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER/SECRETARY, EDUCATION Vs. NINGTHOUJAM THAMBALNGAMBA
|
July 4, 2013 |
STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SECRETARY Vs. L.PAKCHAO SINGH
|
April 9, 2013 |
STATE OF MANIPUR REPRESENTED BY THE SECRETARY (HOME) TO THE GOVT. OF MANIPUR Vs. SANGAMSEL MARING
|
May 22, 2013 |
STATE OF MANIPUR THROUGH THE COMMISSIONER Vs. STATE TRANSPORT WORKERS' UNION
|
May 28, 2013 |
STATE OF MANIPUR THROUGH THE COMMISSIONER/SECRETARY Vs. NAOREM BHOBINDRA SINGH
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April 29, 2013 |
STATE OF MANIPUR THROUGH THE COMMISSIONER/SECRETARY Vs. SALAM DEBENKANTA SINGH
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August 29, 2013 |
STATE OF MANIPUR THROUGH THE COMMISSIONER/SECRETARY Vs. ANILKUMAR ROY S/O L. PRAPHULLO CHANDRA ROY
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September 6, 2013 |
STATE OF MANIPUR, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF MANIPUR Vs. NINGTHEMCHA ONGBI SHAKHENBI DEVI
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May 21, 2013 |
STATE OF MANIPUR, THROUGH THE COMMISSIONER/SECRETARY Vs. NGAZEK NGASAINAO
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July 25, 2013 |
STATE OF MANIPUR; COMMISSIONER/SECRETARY, IFCD GOVT OF MANIPUR; CHIEF ENGINEER, IFCD(WING-I), GOVT OF MANIPUR Vs. LAISHRAM KHOGENDRA SINGH
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July 21, 2013 |
SULEKHA SINHA Vs. STATE OF MANIPUR
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January 15, 2013 |
T.G.KHAM Vs. STATE OF MANIPUR
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June 28, 2013 |
T.LALA Vs. STATE OF MANIPUR
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June 26, 2013 |
T.THANGLET GUITE Vs. STATE OF MANIPUR
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November 20, 2013 |
TAKHELLAMBAM DEMONA CHANU Vs. STATE OF MANIPUR
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February 8, 2013 |
TH. INAOCHA SINGH Vs. STATE OF MANIPUR
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May 23, 2013 |
TH. SULOCHANA DEVI Vs. STATE OF MANIPUR REPRESENTED BY THE PRINCIPAL SEC
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June 26, 2013 |
THANGJAM IBOMCHA SINGH Vs. STATE OF MANIPUR, THROUGH THE COMMISSIONER/SECRETARY CO-OPERATION
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February 13, 2013 |
THANGJING SEVA MANDAL Vs. STATE OF MANIPUR
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June 6, 2013 |
THGOKCHOM SAMBI SINGH @ KHAMBA Vs. DISTRICT MAGISTRATE, THOUBAL, MANIPUR
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October 24, 2013 |
THOKCHOM ASHALATA DEVI Vs. STATE OF MANIPUR
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March 1, 2013 |
THOKCHOM SARATKUMAR SINGH Vs. CHINGANGBAM DOLEN @ DORENDRO SINGH
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September 12, 2013 |
THOKCHOM SUBADANI DEVI Vs. WAIKHOM SHARATKUMAR SINGH
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February 5, 2013 |
THONGRAM HARIDAS SINGH Vs. STATE OF MANIPUR
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November 28, 2013 |
THONGRAM HARIDAS SINGH, M/S ASHA CINEMA Vs. STATE OF MANIPUR
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July 3, 2013 |
THOUDAM BRAJAGOPAL SINGH Vs. STATE OF MANIPUR
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August 26, 2013 |
THOUDAM NINGOL THONGAM Vs. STATE OF MANIPUR THROUGH THE SECRETARY ARTS & CULTURE TO THE GOVT. OF MANIPUR
|
February 6, 2013 |
TONGBRAM CHANDRAKALA DEVI Vs. LUXMI DEVELOPMENT INSTITUTE
|
May 24, 2013 |
TRIATHLON ASSOCIATION OF MANIPUR Vs. MANIPUR OLYMPIC ASSOCIATION
|
February 21, 2013 |
TUANKHANSUAN Vs. UNION OF INDIA
|
November 12, 2013 |
UNION OF INDIA Vs. SEIKHOMANG GENGE
|
May 10, 2013 |
UNION OF INDIA Vs. THANGLET VAIPHEI
|
July 3, 2013 |
UNION OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF HOME Vs. B.S. YAMBEM
|
August 5, 2013 |
USHAM IBOTOMBI SINGH Vs. STATE BANK OF INDIA
|
May 17, 2013 |
W. BIRBAL SINGH Vs. STATE OF MANIPUR
|
December 6, 2013 |
W.TEJMANI SINGH Vs. STATE OF MANIPUR
|
January 29, 2013 |
WAHENGBAM (N) KSHETRIMAYUM (O) SULOCHANA DEVI Vs. STATE OF MANIPUR, REPRESENTED BY THE COMMISSIONER
|
February 4, 2013 |
WAHENGBAM SHAKHENBI DEVI Vs. STATE OF MANIPUR
|
February 18, 2013 |
Y. JUGINDRO SINGH Vs. STATE OF MANIPUR
|
February 19, 2013 |
Y.SURJAMANI SINGH Vs. STATE OF MANIPUR
|
June 26, 2013 |
YENDREMBAM RONIBALA DEVI Vs. STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY
|
May 21, 2013 |
YL. ROMI Vs. STATE OF MANIPUR THROUGH THE SECRETARY/COMMISSIONER
|
February 26, 2013 |
YUMKHAIBAM HARIMOHAN SINGH Vs. STATE OF MANIPUR
|
December 18, 2013 |
YUMNAM ARUN SINGH Vs. STATE OF MANIPUR THROUGH THE ITS PRINCIPAL SECRETARY
|
April 15, 2013 |
YUMNAM RAJEN SINGH Vs. YUMNAM LUKHOI SINGH
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August 6, 2013 |
ZINNGAIHNIANG Vs. STATE OF MANIPUR
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February 19, 2013 |