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A. ANU SOUNDARYA Vs. C. TAMILSELVAN
|
January 9, 2026 |
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A. NITHYAKALYANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
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April 10, 2026 |
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A. PERUMALSAMY Vs. STATE
|
February 16, 2026 |
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A. RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT
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January 8, 2026 |
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A.ELANGOVAN Vs. STATE OF TAMIL NADU
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April 6, 2026 |
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A.H.RAHMAN Vs. P.ROKAIYA BANU
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January 22, 2026 |
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A.K.KUMARAVEL Vs. K.RAVI
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July 6, 2026 |
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A.KRISHNASAMY GOUNDER Vs. M.KOWSALYADEVI
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March 30, 2026 |
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A.L.VIJAYARAGAVA RAJA Vs. THE FERTILISERS AND CHEMICALS TRAVANCORE LTD.
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June 1, 2026 |
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A.P.VISALAKSHI ACHI Vs. SHREE ARUNACHALESWARAR MILLS
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February 6, 2026 |
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A.RADHAKRISHNAN Vs. P.MADHUSUDHANREDDY, I.A.S., COMMISSIONER OF SURVEY AND SETTLEMENT
|
February 27, 2026 |
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A.RADHAKRISHNAN Vs. SECRETARY, MINISTRY OF HOME AFFAIRS
|
January 7, 2026 |
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A.RAJESHKANNAN Vs. HOME SECRETARY, OFFICE OF THE HOME SECRETARY GOVT. OF TAMIL NADU,
|
March 11, 2026 |
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A.RENGANATHAN Vs. REGISTRAR, GANDHIGRAM RURAL INSTITUTE
|
March 23, 2026 |
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A.SARATH Vs. COMMISSIONER,CORPORATION OF GREATER CHENNAI,
|
January 22, 2026 |
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A.SOKKALINGAM Vs. STATE
|
April 28, 2026 |
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A.SUNDER SINGH Vs. RECOVERY OFFICER, ESI CORPORATION
|
February 6, 2026 |
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A.SURESH Vs. UNION OF INDIA
|
February 27, 2026 |
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A.THILAGAVATHY Vs. G.PRAKASH
|
July 15, 2026 |
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A.V.B.PRABHU Vs. SECRETARY TO GOVERNMENT RELIGIOUS ENDOWMENTS DEPARTMENT, GOVERNMENT OF TAMIL NADU,
|
January 23, 2026 |
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A.VENUGOPAL Vs. AGRICULTURAL PRODUCTION COMMISSIONER
|
January 30, 2026 |
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A.VIVEK ANAND Vs. K.PADMANABAN
|
February 11, 2026 |
|
AARTHI SCANS PRIVATE LIMITED, Vs. KONICA MINOLTA BUSINESS SOLUTIONS INDIA PRIVATE LIMITED
|
February 27, 2026 |
|
ABDUL LATHEEF Vs. STATE
|
February 26, 2026 |
|
ABDUL SHUKKOOR Vs. STATE
|
February 25, 2026 |
|
ABHILASH S/O THAYUNNI Vs. INSPECTOR OF POLICE
|
March 9, 2026 |
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ABHISHEK KUMAR SINGH Vs. STATE
|
January 23, 2026 |
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ACCOUNTANT GENERAL ACCOUNTS AND ENTITLEMENTS Vs. M.RADHAKRISHNAN
|
January 27, 2026 |
|
ADDITIONAL CHIEF SECRETARY Vs. NEELIMA
|
February 27, 2026 |
|
ADDITIONAL CHIEF SECRETARY TO GOVERNMENT Vs. K.MARIMUTHU
|
February 3, 2026 |
|
ADHI NARAYANAN Vs. T.DURAISAMY
|
April 30, 2026 |
|
AGILESH Vs. STATE
|
January 8, 2026 |
|
AJITH KUMAR Vs. STATE OF TAMILNADU
|
February 5, 2026 |
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ALL OMNI BUS OWNERS ASSOCIATION Vs. TRANSPORT COMMISSIONER CUM STATE TRANSPORT AUTHORITY
|
June 5, 2026 |
|
ALLIMUTHU Vs. JOHN SURESH
|
April 29, 2026 |
|
AMALA Vs. KULASAMUTHU
|
April 30, 2026 |
|
AMALARASU Vs. STATE OF TAMIL NADU
|
February 18, 2026 |
|
AMEERUDDIN Vs. STATE
|
January 19, 2026 |
|
AMIT AGARWAL TRADING Vs. HITESH KUMAR RASTOGI
|
February 4, 2026 |
|
AMIT MALVIYA Vs. STATE THROUGH, INSPECTOR OF POLICE
|
January 20, 2026 |
|
AMJATH KHAN GORI Vs. STATE OF TAMILNADU
|
February 4, 2026 |
|
AMMAR Vs. STATE
|
February 2, 2026 |
|
ANAIYAPPAN S/O. GANAPATHI Vs. STATE
|
August 17, 2026 |
|
ANBALAGAN Vs. STATE OF TAMIL NADU
|
March 10, 2026 |
|
ANGEL ONE LIMITED Vs. S.X.J. VASAN
|
January 27, 2026 |
|
ANITHA Vs. STATE
|
February 10, 2026 |
|
ANJALI Vs. INSPECTOR OF POLICE
|
February 2, 2026 |
|
ANNAAVI @ PASUPATHI Vs. STATE
|
March 11, 2026 |
|
ANTONY YESUBALAN Vs. STATE
|
January 21, 2026 |
|
AR. JAYRATHUTHRAN Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
March 30, 2026 |
|
ARAVIND Vs. STATE
|
February 25, 2026 |
|
ARUCHAMY Vs. STATE
|
March 2, 2026 |
|
ARULMIGHU KALLALAGAR THIRUKOIL Vs. S.S.RAJARAM
|
January 21, 2026 |
|
ARULMIGU RAMANATHASAMY THIRUKOVIL RAMESWARAM DEVASTHANAM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 11, 2026 |
|
ARUNPANDIAN Vs. STATE OF TAMILNADU
|
January 21, 2026 |
|
ASHOK Vs. STATE OF TAMIL NADU
|
January 2, 2026 |
|
ASHOK Vs. STATE OF TAMILNADU
|
January 12, 2026 |
|
ASHOK KUMAR Vs. SUPERINTENDENT OF CUSTOMS
|
February 23, 2026 |
|
ASHOK MICHAEL Vs. STATE
|
February 10, 2026 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SETHU VIDYALAYA NURSERY & PRIMARY SCHOOL
|
April 9, 2026 |
|
ATHAYEE Vs. PALANIYAMMAL
|
March 27, 2026 |
|
ATHIYAPPAN Vs. THIYAGARAJAN
|
January 12, 2026 |
|
AUTHORISED OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. P.PARAMASIVAM
|
January 21, 2026 |
|
AVENUE REALTY Vs. ASSISTANT COMMISSIONER
|
April 17, 2026 |
|
B. DURAI PANDIYAN Vs. STATE
|
February 19, 2026 |
|
B. MURUGESAN Vs. REGIONAL TRANSPORT OFFICER
|
February 18, 2026 |
|
B.KANNAN Vs. K.TAMIJARASSY
|
March 30, 2026 |
|
B.M.INSULATION PRIVATE LIMITED Vs. VARDEEP PETRO CHEMICAL PRIVATE LIMITED
|
January 21, 2026 |
|
B.NATARAJAN Vs. M.SIDHANANDAM
|
March 18, 2026 |
|
B.U. MUTHUSAMI Vs. M.K.M. DINESH
|
April 16, 2026 |
|
B.VASANTHI Vs. UNION OF INDIA
|
February 24, 2026 |
|
BABU Vs. STATE
|
January 6, 2026 |
|
BALAJI Vs. STATE OF TAMILNADU
|
February 23, 2026 |
|
BALAJI Vs. STATE OF TAMILNADU
|
January 5, 2026 |
|
BALAJI GRANITES, PROPRIETOR Vs. S. MOHAN KUMAR
|
January 27, 2026 |
|
BALAMURUGAN Vs. MANIPRABU
|
January 8, 2026 |
|
BALARAMAN Vs. BALASUBRAMANIAM
|
February 19, 2026 |
|
BALRAJ Vs. INSPECTOR OF POLICE
|
March 6, 2026 |
|
BANUDURAI Vs. STATE
|
February 13, 2026 |
|
BANUMATHY Vs. R.LAKSHMI KUTTY
|
January 6, 2026 |
|
BARATH Vs. STATE
|
February 2, 2026 |
|
BHAKTAVATSALAM POLYTECHNIC COLLEGE Vs. K.VARAPRASATH
|
January 9, 2026 |
|
BHARATHI RAJA Vs. STATE BY INSPECTOR OF POLICE
|
March 2, 2026 |
|
BHARATHIDASAN UNIVERSITY Vs. JOINT COMMISSIONER OF GST (ST-INTELLIGENCE) TRICHY DIVISION
|
February 10, 2026 |
|
BLOOM LIFE HOSPITAL PVT. LTD. Vs. CHAIRPERSON
|
January 22, 2026 |
|
BRANCH MANAGER Vs. PRASANNAVATHI
|
February 5, 2026 |
|
BRANCH MANAGER Vs. HARIHARAN
|
March 6, 2026 |
|
BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. MARIYAPUSHPAM
|
June 1, 2026 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. A.MARIAPPAN
|
March 12, 2026 |
|
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SORNAM
|
June 8, 2026 |
|
BRANCH MANAGER, ROYAL SUNDARAM INSURANCE Vs. PRADEEP
|
March 16, 2026 |
|
BRANCH MANAGER, SHRIRAM GENERAL INSURANCE CO. LTD. Vs. K.VIGNESH
|
March 4, 2026 |
|
BUELA Vs. MANAGING DIRECTOR, TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD.
|
March 3, 2026 |
|
C. MALAISAMY Vs. STATE
|
March 2, 2026 |
|
C. MANOJ KUMAR Vs. INSPECTOR OF POLICE
|
March 9, 2026 |
|
C. RAVICHANDRAN Vs. E. ANNAMALAI
|
January 9, 2026 |
|
C. SELVAM Vs. REVENUE DIVISIONAL OFFICER
|
March 17, 2026 |
|
C.J.CHARLES RAJKUMAR Vs. RAHAMATHUNNISA
|
February 27, 2026 |
|
C.JANARTHANAN Vs. STATE
|
January 5, 2026 |
|
C.JEYARAJ Vs. MANAGEMENT S.G.J.AUTO CARE
|
April 30, 2026 |
|
C.KRISHNAA Vs. S.SANTHI
|
April 30, 2026 |
|
C.KUMARI Vs. UNION OF INDIA
|
February 12, 2026 |
|
C.PREM RAMESH (A1) Vs. STATE
|
January 23, 2026 |
|
C.R.MUTHUKUMAR Vs. STATE OF TAMIL NADU
|
July 23, 2026 |
|
C.T.N.NARAYANAN CHETTIAR Vs. GOWRI
|
July 13, 2026 |
|
CASURINA BAY FARMS PRIVATE LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION
|
February 26, 2026 |
|
CENTRAL BOARD OF TRUSTEES EMPLOYEES PROVIDENT FUND Vs. TIRUPUR TEXTILES LTD.
|
April 9, 2026 |
|
CENTRAL WAREHOUSING CORPORATION EMPLOYEES COOPERATIVE SOCIETY LTD., Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA
|
June 10, 2026 |
|
CENTRALOG D. O. O. Vs. OWNERS AND PARTIES INTERESTED IN
|
February 2, 2026 |
|
CHAIRMAN Vs. STATE OF TAMILNADU
|
January 9, 2026 |
|
CHAIRMAN PUDUCHERRY HOUSING BOARD Vs. M/S SRI PATHY ASSOCIATES PVT. LTD.
|
February 23, 2026 |
|
CHAIRPERSON, CHENNAI PORT AUTHORITY Vs. V.MANOHARAN
|
January 7, 2026 |
|
CHAND JABBAR SHAIKH Vs. STATE
|
February 25, 2026 |
|
CHANDIRALEKA Vs. STATE OF TAMILNADU
|
March 3, 2026 |
|
CHANDRA Vs. KALIYAPERUMAL
|
January 12, 2026 |
|
CHARLES D.M. Vs. STATE
|
March 2, 2026 |
|
CHELLAPPAN Vs. VARASU DEVI
|
June 18, 2026 |
|
CHENKAMALAM JANAGI Vs. THIRUVENGADAM
|
June 8, 2026 |
|
CHENNAI PORT AUTHORITY Vs. J.CHANDRASEKARAN
|
April 30, 2026 |
|
CHINNADURAI Vs. STATE OF TAMIL NADU
|
June 12, 2026 |
|
CHINNADURAI Vs. STATE OF TAMIL NADU
|
July 7, 2026 |
|
CHINNAPAPPAMMA Vs. MANAGING DIRECTOR
|
February 18, 2026 |
|
CHINNAPILLAI AMMAL Vs. MURUGESAN
|
January 5, 2026 |
|
CHINNARASU @ CHINRAJ Vs. INSPECTOR OF POLICE
|
June 9, 2026 |
|
CHINNATHAMBI Vs. DIRECTOR INSPECTOR GENERAL OF PRISON
|
June 17, 2026 |
|
CHINNAVAN @ GOVINDARAJ Vs. STATE
|
May 29, 2026 |
|
CHITHRA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
July 20, 2026 |
|
CHOLA MS GENERAL INS. CO. LTD. Vs. A SUDHA
|
February 3, 2026 |
|
CHOLAMANDALAM Vs. SARAVANADEVI
|
March 6, 2026 |
|
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. K.DINESHKUMAR
|
February 24, 2026 |
|
CHURCH OF WORD Vs. K.DHANAJAYAN
|
January 6, 2026 |
|
CMKR GANESAN AND BROS Vs. DEPUTY COMMISSIONER
|
February 3, 2026 |
|
COIMBATORE DISTRICT TEXTILE WORKERS UNION Vs. SENIOR REGIONAL MANAGER
|
April 8, 2026 |
|
COMMISSIONER, GREATER CHENNAI CORPORATION Vs. SWAMY HATHIRAMJI MUTT
|
January 9, 2026 |
|
COMMISSIONER, MARAIMALAI NAGAR MUNICIPALITY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 30, 2026 |
|
COMPETENT AUTHORITY Vs. KARUR DISTRICT LIN FABRIC AND BEDNET MANUFACTURERS WELFARE ASSOCIATION
|
March 23, 2026 |
|
CSI KANYAKUMARI DIOCESE Vs. RECOVERY OFFICER, EMPLOYEES STATE INSURANCE CORPORATION
|
June 18, 2026 |
|
CUDDALORE POWERGEN CORP Vs. SUGANYA
|
April 7, 2026 |
|
D. JANARTHANAM Vs. TAHSILDARN
|
February 16, 2026 |
|
D. KALIYAMOORTHY Vs. STATE OF TAMIL NADU
|
February 3, 2026 |
|
D. PACKIALAKSHMI Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT
|
June 3, 2026 |
|
D. PITCHAI Vs. DEPUTY COMMERCIAL TAX OFFICER
|
February 3, 2026 |
|
D.BALU Vs. P.JOTHILAKSHMI
|
February 25, 2026 |
|
D.KANNIAPPAN Vs. GOVERNMENT OF TAMILNADU
|
February 12, 2026 |
|
D.KOTHAI Vs. STATE OF TAMIL NADU
|
February 23, 2026 |
|
D.MOHANRAJ ARUMAINAYAGAM Vs. JEYARATCHAKAR C.
|
January 22, 2026 |
|
D.MURUGAN Vs. G.VIJAYAN
|
January 5, 2026 |
|
DAS @ PRAGALATHAN Vs. STATE
|
March 30, 2026 |
|
DAYALAN RAJES Vs. VIJAYAN RAJES
|
February 27, 2026 |
|
DEE-TECH PROJECT PRIVATE LIMITED Vs. TK ELEVATOR INDIA PRIVATE LIMITED
|
April 10, 2026 |
|
DEENADAYALAN Vs. INDIRANI
|
July 28, 2026 |
|
DEEPA MOHANDASS Vs. STATE OF TAMIL NADU
|
February 5, 2026 |
|
DEEPANSAKARAVERTHI Vs. STATE OF TAMILNADU
|
February 6, 2026 |
|
DEPUTY DIRECTOR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
March 5, 2026 |
|
DEPUTY DIRECTOR, EMPLOYEES STATE INSURNACE CO. Vs. SARAVANA STORES
|
March 6, 2026 |
|
DESIYA MAKKAL SAKTHI KATCHI Vs. ELECTION COMMISSION OF INDIA
|
March 24, 2026 |
|
DEVARAJ Vs. NATARAJAN
|
March 5, 2026 |
|
DEVARSHOLA TEA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 10, 2026 |
|
DEVARSHOLA TEA FACTORY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
April 10, 2026 |
|
DHANALAKSHMI Vs. SUB REGISTRAR
|
January 6, 2026 |
|
DHANALAKSHMI Vs. S.P.VEERAPPAN
|
August 21, 2026 |
|
DHANALAKSHMI Vs. JAGARATCHAGI
|
February 24, 2026 |
|
DHANALAKSHMI Vs. PONNUSAMY
|
February 17, 2026 |
|
DHANALAKSHMI SRINIVASAN CHARITABLE Vs. COMMERCIAL TAX OFFICER STATE TAX OFFICER
|
January 29, 2026 |
|
DHANAPAL Vs. STATE
|
February 2, 2026 |
|
DHANDAPANI Vs. BALAJI
|
March 27, 2026 |
|
DHARMASEELAN Vs. STATE OF TAMIL NADU
|
February 27, 2026 |
|
DHILIP Vs. STATE
|
January 6, 2026 |
|
DIRECTOR OF ELEMENTARY EDUCATION Vs. R.MOORTHIRAJAN
|
March 18, 2026 |
|
DIRECTOR, DIRECTORATE OF VIGILANCE AND ANTI CORRUPTION Vs. T.S.KARTHIKEYAN
|
June 9, 2026 |
|
DIVAKAR Vs. STATE
|
January 23, 2026 |
|
DIVISIONAL MANAGER Vs. BALASUBRAMANIAN
|
January 22, 2026 |
|
DIVISIONAL MANAGER Vs. ELUMALAI
|
February 17, 2026 |
|
DIVISIONAL MANAGER Vs. J.SHAKILA @ THATCHAYANI
|
February 3, 2026 |
|
DIVISIONAL MANAGER Vs. R.PERUMALSAMY
|
January 7, 2026 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. PERIYASAMY
|
January 9, 2026 |
|
DIVISIONAL MANAGER ROYAL SUNDARAM GENERAL INSURANCE COMPANY LTD. Vs. PADMAVATHY
|
April 29, 2026 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. R. MUTHULAKSHMI
|
March 18, 2026 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO.LTD. Vs. KATHIRESAN
|
June 1, 2026 |
|
DOMINIC PETER RAJA Vs. STATE
|
March 2, 2026 |
|
DR. K.M. KALIFA MASTHAN SAHIB QADIRI Vs. TAMIL NADU WAQF BOARD
|
February 5, 2026 |
|
DR. NARENDRAN Vs. DR. NARMADA
|
January 9, 2026 |
|
DR. VARADARAJAN SUBBIAH Vs. DR. ANNAMALAI SUBRAMANIAN
|
January 12, 2026 |
|
DR.JAISHITH JEBAKUMAR MANUEL Vs. R.SRINATH
|
February 18, 2026 |
|
DR.LAKSHMI MURALI Vs. M.RAJAN
|
February 13, 2026 |
|
DR.M.PRABHA PUNNIAVATHI Vs. STATE OF TAMIL NADU
|
July 17, 2026 |
|
DR.M.RAJABOOPATHI Vs. STATE
|
March 17, 2026 |
|
DR.R.RATHNA DEVI Vs. R.SATHISH
|
February 4, 2026 |
|
DR.V.R.GIRIDEV Vs. STATE OF TAMIL NADU
|
March 17, 2026 |
|
DURAI Vs. STATE OF TAMILNADU
|
February 5, 2026 |
|
DURGA Vs. STATE
|
January 27, 2026 |
|
E. SHANMUGATHAI Vs. STATE OF TAMIL NADU
|
February 5, 2026 |
|
E.F.RADHIKA Vs. STATE
|
August 4, 2026 |
|
E.JAYACHANDRAN Vs. ESAKKIMUTHU NADAR
|
January 8, 2026 |
|
E.JAYASANKAR Vs. K.KAMATCHI
|
June 5, 2026 |
|
E.SAMPATH KUMAR Vs. THE STATE OF TAMILNADU
|
September 2, 2026 |
|
EDWIN DAVID Vs. LAWRENCE
|
June 1, 2026 |
|
ENNORE TANK TERMINALS PRIVATE LIMITED Vs. KAMARAJAR PORT LIMITED
|
April 30, 2026 |
|
ESWARAMOORTHI Vs. REGIONAL PASSPORT OFFICER
|
February 2, 2026 |
|
ESWARAN Vs. STATE
|
April 2, 2026 |
|
ETA ENGINEERING PRIVATE LIMITED Vs. JAMMU AND KASHMIR BANK LIMITED
|
February 4, 2026 |
|
EXECUTIVE OFFICER ARULMIGU SUBRAMANIAN SWAMY TEMPLE Vs. RAMA.RAVIKUMAR
|
January 6, 2026 |
|
FAILUN NISHA Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD.
|
June 3, 2026 |
|
FAMILY MANAGER Vs. P.KANDASAMY
|
April 20, 2026 |
|
FOUSIA Vs. GULAB JOHN
|
June 2, 2026 |
|
G. ARULSELVAM Vs. STATE
|
February 27, 2026 |
|
G. DORAIRAJ Vs. J. JANABAI
|
April 7, 2026 |
|
G. MURUGAN Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
April 16, 2026 |
|
G. VENKADESAN Vs. STATE OF TAMIL NADU
|
January 8, 2026 |
|
G. VENKATESH Vs. VELUMYLE
|
January 21, 2026 |
|
G.ALAGAR Vs. DEVELOPMENT COMMISSIONER-CUM- SECRETARY
|
June 8, 2026 |
|
G.G.STEELS Vs. UNION OF INDIA
|
January 8, 2026 |
|
G.JAYAKRISHNAN Vs. STATE OF TAMIL NADU
|
January 2, 2026 |
|
G.JAYALAKSHMI Vs. T.KARPAGAM
|
June 25, 2026 |
|
G.K. VIMALA Vs. GURRAPPA NAIDU
|
February 9, 2026 |
|
G.MOHAN Vs. DURGABAI DESHMUKH MAHILA SABHA
|
February 27, 2026 |
|
G.NARAYANAN Vs. K.M.GANAPATHY
|
February 16, 2026 |
|
G.PAPATHI Vs. DISTRICT COLLECTOR
|
January 9, 2026 |
|
G.PONNUSAMY Vs. A.SUSEELA
|
April 29, 2026 |
|
G.S.KESAVAN Vs. GURRAPPA NAIDU
|
February 9, 2026 |
|
G.SAKTHI RAO Vs. UMA MAHESHWARI IAS
|
June 5, 2026 |
|
G.THIRUKALYANAMALAR Vs. STATE BANK OF INDIA
|
January 23, 2026 |
|
G.VIJAYARAJA Vs. PRINCIPAL SECRETARY
|
April 24, 2026 |
|
G7 INVESTMENT PRIVATE LIMITED Vs. N.GUNASEKARAN
|
February 12, 2026 |
|
GAJAPATHIVARMA Vs. STATE
|
January 7, 2026 |
|
GANESAPANDIAN Vs. STATE OF TAMIL NADU
|
February 2, 2026 |
|
GAUSALYA Vs. HEMANAND
|
June 16, 2026 |
|
GENERAL MANAGER, MADURAI DISTRICT CO-OPERATIVE MIL PRODUCERS’ UNION Vs. REGIONAL PF COMMISSIONER - II
|
June 23, 2026 |
|
GENERAL SECRETARY, TAMIL NADU JANANAYAGA Vs. MANAGEMENT, J & J LEATHER
|
March 10, 2026 |
|
GENERAL SECRETARY,LABOUR PROGRESSIVE FEDERATION, Vs. METROPOLITAN TRANSPORT CORPORATION
|
March 9, 2026 |
|
GIBILSOMNATH OMPRAKASH Vs. STATE
|
January 27, 2026 |
|
GNP CONTRACTORS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 7, 2026 |
|
GOKULA KRISHNAN B. Vs. REGISTRAR, TAMIL NADU DR.AMBEDKAR LAW UNIVERSITY
|
January 8, 2026 |
|
GOPAL Vs. MANAGING DIRECTOR
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April 24, 2026 |
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GOPALAKRISHNAN Vs. STATE
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February 27, 2026 |
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GOVERNMENT OF TAMIL NADU Vs. J. PRAVEENA
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March 26, 2026 |
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GOWTHAM Vs. STATE
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January 27, 2026 |
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GOWTHAMAN S. Vs. INCOME TAX OFFICER
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March 23, 2026 |
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GURUMURTHI Vs. DISTRICT REGISTRAR PUDUCHERRY
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March 4, 2026 |
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GURUSAMY Vs. STATE
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February 27, 2026 |
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H. SANTHILA PREMKUMAR Vs. REGISTRAR
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February 20, 2026 |
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H.RAJA. (EX.MLA) Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE
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September 1, 2026 |
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HAMEETHA BEEVI Vs. SHANMUGAVEL
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February 9, 2026 |
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HARI Vs. STATE
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February 16, 2026 |
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HARI @ HARIKRISHNAN Vs. INSPECTOR OF POLICE
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April 2, 2026 |
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HARISH Vs. STATE OF TAMIL NADU
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February 16, 2026 |
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HEMALATHA Vs. JEEVANANTHAM
|
June 1, 2026 |
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HOPE FOR CRITTERS Vs. COMMISSIONER GREATER CHENNAI CORPORATION
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March 24, 2026 |
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I-NET SECURE LABS PRIVATE LIMITED Vs. ELECTION COMMISSION OF INDIA
|
March 17, 2026 |
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ICICI BANK LIMITED Vs. M.DHANALAKSHMI
|
January 21, 2026 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. GOWRI
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April 27, 2026 |
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IL AND FS TAMIL NADU POWER COMPANY LIMITED Vs. KSK MAHANADI POWER COMPANY LIMITED
|
April 9, 2026 |
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IMPRINT TECH (INDIA) PRIVATE LIMITED Vs. A.JAWAHAR PALANIAPPAN
|
June 1, 2026 |
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INDIAN COUNCIL OF MEDICAL RESEARCH Vs. V.SHANTHI BALASUBRAMANIAM
|
February 10, 2026 |
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INFO PLUS TECHNOLOGIES (P) LTD. Vs. REGIONAL PROVIDENT COMMISSIONER - II
|
June 23, 2026 |
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INSPECTOR GENERAL OF REGISTRATION Vs. NATIONAL MISSIONARY SOCIETY OF INDIA
|
January 12, 2026 |
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INSPECTOR GENERAL OF REGISTRATION Vs. RIDDHI SIDDHI COTEX PRIVATE LIMITED
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April 15, 2026 |
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J. LOURDU MARY Vs. SETTLEMENT TAHSILDAR
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June 19, 2026 |
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J. SHRIRAM KUMAR Vs. STATE
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May 6, 2026 |
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J. V. SIVAKUMAR Vs. CHIEF ENGINEER
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March 30, 2026 |
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JALANI Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
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April 27, 2026 |
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JANAKI AMMAL Vs. TAHSILDAR
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March 16, 2026 |
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JANET MATRICULATION SCHOOL Vs. EMPLOYEES STATE INSURANCE CORPORATION
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May 13, 2026 |
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JASHEER RAZAK Vs. UNION REP. BY INTELLIGENCE OFFICER
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March 26, 2026 |
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JAWAHAR RAJAN Vs. REGIONAL PASSPORT OFFICER
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February 9, 2026 |
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JAYABALAN Vs. DR.RAMAJAYAM
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January 6, 2026 |
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JEEVANANTHAM Vs. STATE
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February 26, 2026 |
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JEEVARANI Vs. SECRETARY TO THE GOVERNMENT
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January 6, 2026 |
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JEGAJANANTHAM Vs. KASIRAJAN
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June 2, 2026 |
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JEYANDRAN DANIEL MOSES Vs. J.B.MALHOTRA
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June 12, 2026 |
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JEYANTHAN Vs. STATE OF TAMILNADU
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February 6, 2026 |
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JOHN ARULAPPAN Vs. STATE OF TAMILNADU
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January 12, 2026 |
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JULIET Vs. PYZONE
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January 20, 2026 |
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JUMBO WORLD HOLDINGS LTD. Vs. EMBASSY PROPERTY DEVELOPMENT PVT. LTD.
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April 2, 2026 |
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JYOTHY LABORATORIES LIMITED Vs. R.RAJENDIRAN
|
February 10, 2026 |
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K. ABATHASAGAYAM Vs. STATE OF TAMIL NADU
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June 2, 2026 |
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K. BALASATHIYA NARAYANAN Vs. K. MANOKAR
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January 6, 2026 |
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K. BHUVANESWARI Vs. STATE OF TAMIL NADU
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June 3, 2026 |
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K. CHITRA Vs. GOVERNMENT OF TAMIL NADU
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April 10, 2026 |
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K. CHITRADEVI Vs. OYYAPAAN @ SONAI SAMBAN
|
April 10, 2026 |
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K. INDIRA Vs. R. RANI
|
January 7, 2026 |
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K. KEMPURAJ Vs. REGIONAL TRANSPORT OFFICER AND LICENSING AUTHORITY
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January 30, 2026 |
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K. M. RAVICHANDRAN Vs. UNION OF INDIA
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February 13, 2026 |
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K. NAGALAKSHMI Vs. REGISTRAR ANNAMALAI UNIVERSITY
|
April 1, 2026 |
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K. NARAYANAN Vs. M. VALLIAMMAI
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June 8, 2026 |
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K. SASIKALA Vs. MEMBER SECRETARY
|
January 9, 2026 |
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K. SATYANARAYANA RAJU Vs. UNION OF INDIA
|
January 2, 2026 |
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K.ABBAS ALI Vs. TAMIL NADU WAKF BOARD
|
April 20, 2026 |
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K.B. RAJENDRAN Vs. M.E. DEVARAJAN
|
June 9, 2026 |
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K.BUVANESWARI Vs. J.JEGAJOTHI
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March 30, 2026 |
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K.DIVYA Vs. SUPERINTENDENT OF POLICE
|
April 7, 2026 |
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K.DURAISAMY Vs. DHANALAKSHMI
|
August 25, 2026 |
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K.KAMALESH Vs. ADDITIONAL CHIEF SECRETARY
|
January 23, 2026 |
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K.KANDASAMY Vs. P.NATARAJAN
|
January 2, 2026 |
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K.MANIKANDAN Vs. AMIRTHAVALLI
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February 27, 2026 |
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K.MUMMOORTHYN Vs. TAHSILDAR
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January 23, 2026 |
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K.P.S.PALANIVEL RAJAN Vs. K.P.S.ALAGU DEEPA
|
April 22, 2026 |
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K.S.M.M. MOHAMED UMAR SHERIF Vs. HAJIYANI M. SARFUNNISA ASHRAF
|
January 12, 2026 |
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K.SANDEEP S/O.KRISHNAMOORTHY Vs. THE UNION OF INDIA
|
September 3, 2026 |
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K.SANKARA KUMAR Vs. STATE
|
August 31, 2026 |
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K.SILAIMANI Vs. STATE HUMAN RIGHTS COMMISSION
|
March 2, 2026 |
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K.SUNDARA GOUNDER Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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April 1, 2026 |
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K.U.MEERAN Vs. R.SUBRAMANI
|
February 16, 2026 |
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K.V.R.KANNAN Vs. G.RAMACHANDRAN
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February 12, 2026 |
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K.VASANTHARAJAN Vs. VIJAYALAKSHMI KRISHNASWAMY
|
February 6, 2026 |
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K.VENKATACHALAM Vs. K.REVATHI
|
February 27, 2026 |
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KALEESWARI Vs. SENTHIL KUMAR
|
June 5, 2026 |
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KALI Vs. STATE
|
January 8, 2026 |
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KALIAPERUMAL Vs. MINOR ARUNKUMAR
|
June 8, 2026 |
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KAMAL S/O. MANI Vs. AUTHORISED OFFICER, CENTRAL BANK OF INDIA
|
June 4, 2026 |
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KAMALAKAR Vs. S. NAGARAJ
|
February 19, 2026 |
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KAMAN @ KAMATCHI Vs. DISTRICT COLLECTOR
|
March 6, 2026 |
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KAMARAJ Vs. SUPERINTENDENT OF POLICE
|
January 27, 2026 |
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KANNAMMAL Vs. KANNAN
|
August 7, 2026 |
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KANNAN Vs. STATE OF TAMIL NADU
|
July 1, 2026 |
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KANNIAPPAN Vs. KALIAPPAN
|
April 30, 2026 |
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KARI UDHAYA Vs. STATE
|
March 2, 2026 |
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KARTHI Vs. STATE
|
January 9, 2026 |
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KARTHICK Vs. DIVISIONAL EXECUTIVE MAGISTRATE AND TAHSILDAR
|
April 10, 2026 |
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KARTHICK Vs. STATE OF TAMILNADU
|
February 23, 2026 |
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KARTHIKEYAN Vs. GURUSAMY
|
January 6, 2026 |
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KARTHIKEYAN Vs. STATE OF TAMIL NADU
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February 25, 2026 |
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KARUPAYEE Vs. DISTRICT COLLECTOR
|
January 19, 2026 |
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KARUPPANA GOUNDER S. Vs. SRI SIVANMALAI SUBRAMANIA SWAMY DEVASTHANAM
|
June 22, 2026 |
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KASIRAJAN Vs. P.SENTHIL VINAYAGAM
|
January 6, 2026 |
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KAVITHA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
February 27, 2026 |
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KAYAMBU Vs. STATE
|
January 12, 2026 |
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KAYARAPPU SATHISH Vs. STATE
|
March 6, 2026 |
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KEERAI THOTHOTTA ASHOK Vs. STATE
|
January 23, 2026 |
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KEERTHIVASAN Vs. STATE
|
January 8, 2026 |
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KEITH EMMANUEL ARNOLD Vs. UNION OF INDIA
|
February 19, 2026 |
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KESAVAN Vs. JAYARAMA NAICKER
|
January 9, 2026 |
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KESAVAN Vs. STATE OF TAMILNADU
|
February 6, 2026 |
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KESAVARAMAN Vs. NARAYANAN
|
January 2, 2026 |
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KODAIKANAL INTERNATIONAL SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 24, 2026 |
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KONGU EDUCATIONAL TRUST Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
|
February 27, 2026 |
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KOYAMBEDU PERIYAR KAAIKARI AANGADI MAEMPAATU SANGAM Vs. STATE OF TAMIL NADU
|
January 28, 2026 |
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KRISHNA DEVARAYA Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
|
June 17, 2026 |
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KRISHNAKUMARI Vs. STATE OF TAMIL NADU
|
January 2, 2026 |
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KRISHNAPILLAI Vs. ANILKUMAR
|
June 5, 2026 |
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KRITIKA MALHOTRA Vs. SENIOR INTELLIGENCE OFFICER
|
January 23, 2026 |
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KUMARAVEL Vs. ASSISTANT COMMISSIONER OF POLICE
|
August 19, 2026 |
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KUMARESAN Vs. KAVITHA
|
January 27, 2026 |
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KUMARI @ MUNIAMMAL Vs. MANOHARAN S/O.SUBRAMANIAN
|
June 3, 2026 |
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KUPPURAJ Vs. STATE
|
March 9, 2026 |
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KUTTRALAM Vs. STATE
|
March 2, 2026 |
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KUTTYAMMAL Vs. S. ARULANANTHU
|
March 16, 2026 |
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LAKSHMI Vs. INSPECTOR OF POLICE
|
February 2, 2026 |
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LAKSHMI AMMAL Vs. S.BAKTHAVATSALU NAIDU
|
February 20, 2026 |
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LAKSHMI AMMAL Vs. ARUNRAJ
|
January 9, 2026 |
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LANDMARK METRO PROJECTS PRIVATE Vs. H. SATHAK AHMED SHAW
|
January 12, 2026 |
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LEELA KUMARI Vs. T.S.PRAKASH CHAND GANG
|
January 12, 2026 |
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LEGAL MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. MOOVENDRAN
|
March 13, 2026 |
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LSS OCEAN TRANSPORT DMCC Vs. K.I. (INTERNATIONAL) LIMITED
|
February 27, 2026 |
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M. AUGUSTIN Vs. S. DAISY JANET
|
January 8, 2026 |
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M. CHINNAPPAYAN Vs. STATE OF TAMILNADU
|
February 5, 2026 |
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M. KALA Vs. STATE OF TAMIL NADU
|
January 6, 2026 |
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M. KALAIVANAN Vs. STATE OF TAMIL NADU
|
January 8, 2026 |
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M. KANTHIMATHINATHAN Vs. DIRECTOR
|
January 7, 2026 |
|
M. KRISHNAVENI Vs. MANAGING DIRECTOR
|
February 19, 2026 |
|
M. MADHANKUMAR Vs. DISTRICT COLLECTOR VILLUPURAMM
|
January 27, 2026 |
|
M. MAHESH Vs. V. KANAGARAJ
|
January 2, 2026 |
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M. MANICKAMOORTHY Vs. DISTRICT COLLECTOR
|
January 6, 2026 |
|
M. R. BALAJI Vs. CHENGAIA BABU
|
February 19, 2026 |
|
M. RAMASAMY Vs. V. MUTHULAKSHMI
|
June 12, 2026 |
|
M. RAMESH Vs. STATE OF OF TAMIL NADU
|
February 10, 2026 |
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M. SASI Vs. STATE OF TAMILNADU
|
February 4, 2026 |
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M. SRIDHAR Vs. MANAGING DIRECTOR
|
March 6, 2026 |
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M.APPAVU Vs. I.S.INBADURAI
|
June 3, 2026 |
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M.BALASUBRAMANIAN Vs. DIRECTOR OF AGRICULTURE
|
June 1, 2026 |
|
M.BALASUNDARAM Vs. A/M VAIKUNDA PERUMAL TEMPLE
|
June 3, 2026 |
|
M.BASKAR Vs. SPECIAL SECRETARY,CMDA, GANDHI IRWIN ROAD
|
January 22, 2026 |
|
M.DJEAVELOU Vs. UNION OF INDIA
|
February 17, 2026 |
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M.GOPALAKRISHNAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
March 25, 2026 |
|
M.IYYANAR Vs. KALVIKARASI
|
July 24, 2026 |
|
M.K. KUMAREASAN Vs. A. PURUSHOTHAMAN, S/O. ANNAMALAI
|
January 5, 2026 |
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M.KRISHNAN Vs. METROPOLITAN TRANSPORT CORPORATION LTD.
|
January 6, 2026 |
|
M.L.RAVI Vs. CHIEF ELECTION COMMISSIONER
|
April 7, 2026 |
|
M.M. RAMESH Vs. M.S. MANIKAVASAGAM
|
March 23, 2026 |
|
M.M.BABU Vs. YOUNG MEN CHRISTIAN ASSOCIATION
|
June 4, 2026 |
|
M.M.BABU Vs. YOUNG MEN CHRISTIAN ASSOCIATION
|
January 9, 2026 |
|
M.M.BABU Vs. YOUNG MEN CHRISTIAN ASSOCIATION
|
June 5, 2026 |
|
M.MURUGAN Vs. STATE OF TAMIL NADU
|
August 13, 2026 |
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M.PONNIAH Vs. CHIEF SECRETARY TO GOVERNMENT
|
February 10, 2026 |
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M.PRABU Vs. ASSISTANT COMMISSIONER
|
January 23, 2026 |
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M.R.K.PANNEERSELVAM Vs. STATE OF TAMIL NADU
|
August 14, 2026 |
|
M.S. BHAVANI PRASAD (DIED Vs. K. SEKAR (DIED)
|
January 2, 2026 |
|
M.S.MOHAMED NYMUDEEN Vs. M/S.SEBCO PROPERTY PVT LTD.
|
July 31, 2026 |
|
M.SANTHOSH Vs. M.PITCHAIMANI
|
March 23, 2026 |
|
M.SENTHILKUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 21, 2026 |
|
M.SONAIMUTHU Vs. COMMISSIONER OF POLICE
|
April 29, 2026 |
|
M.SRINIVASAN Vs. ESTATE OFFICER CHENNAI DISTRICT
|
April 10, 2026 |
|
M.VENKATESAN Vs. STATE
|
February 20, 2026 |
|
M/S KRP CRANE SERVICES Vs. DEPUTY STATE TAX OFFICER
|
January 23, 2026 |
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M/S BHARAT SANCHAR NIGAM LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL JAIPUR
|
February 6, 2026 |
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M/S KVN PRODUCTIONS LLP Vs. CENTRAL BOARD OF FILM CERTIFICATION
|
January 9, 2026 |
|
M/S MITRO ENTERPRISES Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
July 16, 2026 |
|
M/S NRP PROJECTS PVT. LTD. Vs. M/S CHENNAI PETROLEUM CORPORATION LTD.
|
January 2, 2026 |
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M/S RAJAGOPAL Vs. ASSISTANT COMMISSIONER AND CENTRAL EXCISE
|
February 3, 2026 |
|
M/S RASPN SHIPPIN SERVICES PVT. LTD. Vs. COMMISSIONER
|
January 9, 2026 |
|
M/S SIMPLEX INFRASTRUCTURES LTD. Vs. PURVANKARA PROJECTS LTD.
|
February 23, 2026 |
|
M/S SREE GOKULAM CHIT AND FINANCE CO. P. LTD. Vs. TAX RECOVERY OFFICER
|
January 23, 2026 |
|
M/S SREE RAMAJAYAM SERVICE STATION Vs. M/S BHARAT PETROLEUM CORPORATION LTD.
|
February 20, 2026 |
|
M/S UNITED INDIA INSURANCE CO. LTD. Vs. S.THAKIRA BANU
|
February 10, 2026 |
|
M/S UNITED INDIA INSURANCE CO. LTD. Vs. ANITHA
|
January 28, 2026 |
|
M/S. THIASHOLA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 22, 2026 |
|
M/S.DUGARS, REPRESENTED BY ITS PARTNER Vs. STATE OF TAMIL NADU
|
June 23, 2026 |
|
M/S.GLO LIFE CARE EQUIPMENTS PVT. LTD. Vs. TAMIL NADU TEXT BOOKS AND EDUCATION
|
January 21, 2026 |
|
M/S.LIBERTY GENERAL INSURANCE LTD Vs. V. PRIYA
|
January 22, 2026 |
|
M/S.RELIANCE GENERAL INSURANCE CO. LTD. Vs. T. PAPITHA CHRISTOBEL
|
January 23, 2026 |
|
MADANKUMAR Vs. STATE
|
January 7, 2026 |
|
MAGESWARI Vs. S.BHARATHI
|
June 3, 2026 |
|
MAHENDRA PRASAD TIWARI Vs. CHINTI YADAV
|
January 14, 2026 |
|
MAHESH Vs. STATE REP. BY INSPECTOR OF POLICE
|
February 16, 2026 |
|
MANAGEMENT OF MRF LTD. Vs. T.SEKAR
|
February 3, 2026 |
|
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. B.GOVINDARAJ
|
February 24, 2026 |
|
MANAGEMENT, L.G.BALAKRISHNAN Vs. COIMBATORE DIST. SECRETARY
|
February 19, 2026 |
|
MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD. Vs. NETHAJI TRANSPORT WORKERS UNION
|
February 3, 2026 |
|
MANAGER Vs. TAMIL SELVI
|
February 6, 2026 |
|
MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MINOR MATHAN KUMAR
|
June 12, 2026 |
|
MANAGING DIRECTOR Vs. MURUGAYEE
|
January 2, 2026 |
|
MANAGING DIRECTOR Vs. SATHYA
|
January 22, 2026 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MUTHULAKSHMI
|
March 25, 2026 |
|
MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION LTD., Vs. V.CHITHRA
|
January 2, 2026 |
|
MANI Vs. PALANISAMI
|
January 30, 2026 |
|
MANIKANDA PRABHU Vs. STATE OF TAMIL NADU
|
January 8, 2026 |
|
MANIKANDAN Vs. STATE
|
March 5, 2026 |
|
MANIKANDAN Vs. STATE
|
March 4, 2026 |
|
MANIKANDAN @ MICKEL @ APPU Vs. STATE
|
January 29, 2026 |
|
MANIMARAN Vs. STATE OF TAMILNADU
|
January 23, 2026 |
|
MANO GOPALAKRISHNAN Vs. KALIMUTHU
|
March 16, 2026 |
|
MANOHAR Vs. INSPECTOR OF POLICE
|
March 5, 2026 |
|
MANOMAYA ENERGY Vs. UNION OF INDIA
|
June 18, 2026 |
|
MARAGADHAM AMMAL Vs. SAGADHEVAN
|
February 20, 2026 |
|
MARAPPA Vs. CHOODANATH
|
January 21, 2026 |
|
MARIAPPAN Vs. A.PAULRAJ
|
June 12, 2026 |
|
MARIKANNAN Vs. STATE OF TAMILNADU
|
January 12, 2026 |
|
MARIMUTHAMMAL Vs. DISTRICT REVENUE DIVISIONAL OFFICER
|
January 27, 2026 |
|
MARIS SPINNER LIMITED Vs. UNION OF INDIA
|
January 5, 2026 |
|
MARIYA SEKA Vs. STATE OF TAMILNADU
|
January 9, 2026 |
|
MARUTHUPANDIYAN Vs. STATE OF TAMILNADU
|
March 5, 2026 |
|
MATHAVAKANNAN Vs. STATE
|
February 16, 2026 |
|
MICHAEL NADAR Vs. IRUDAYARAJ
|
June 5, 2026 |
|
MILKAL HOLLIS Vs. DISTRICT COLLECTOR
|
March 26, 2026 |
|
MINOR SIVASUBRAMANIYAN Vs. U. DHEENA
|
March 6, 2026 |
|
MIOT HOSPITALS PRIVATE LIMITED Vs. DR.BALARAMAN PALANIAPPAN
|
February 23, 2026 |
|
MOHAMED HAJA MOIDEEN Vs. LAKSHMINATHAN
|
March 5, 2026 |
|
MOHAMED THALHA Vs. THE UNION OF INDIA
|
August 27, 2026 |
|
MOHAMMED MYTHEEN Vs. DEVARAJ
|
March 12, 2026 |
|
MOHAMMED RAFIQ Vs. STATE
|
February 9, 2026 |
|
MOHAMMED SAMEER THAMBY Vs. STATE OF TAMIL NADU
|
February 3, 2026 |
|
MOHAN Vs. KASTHURI
|
June 18, 2026 |
|
MOHANA RAMASWAMI Vs. SECRETARY MINISTRY OF COMMUNICATIONS UNION OF INDIA
|
February 19, 2026 |
|
MOORTHY Vs. INSPECTOR OF POLICE
|
April 7, 2026 |
|
MR. RAJARAJAN Vs. K.P. SELVAM
|
January 6, 2026 |
|
MRS.KANIMOZHI Vs. INSPECTOR OF POLICE
|
March 18, 2026 |
|
MUKESH SHARMA Vs. STATE TAMIL NADU REP BY THE INSPECTOR OF POLICE
|
January 19, 2026 |
|
MUNIYANDI Vs. STATE OF TAMILNADU
|
February 23, 2026 |
|
MURALI Vs. SREE BALAJI BLOCKS
|
April 29, 2026 |
|
MURUGALAKSHMI Vs. PALANIKUMAR
|
March 10, 2026 |
|
MURUGAN Vs. STATE REP. BY INSPECTOR OF POLICE
|
June 5, 2026 |
|
MURUGAN Vs. STATE OF TAMIL NADU
|
March 30, 2026 |
|
MURUGAN Vs. INSPECTOR OF POLICE
|
April 20, 2026 |
|
MURUGAN Vs. MOHANRAJ
|
February 17, 2026 |
|
MURUGAN ASARI Vs. CHINNAMMAL
|
February 12, 2026 |
|
MURUGAVEL Vs. STATE OF TAMILNADU
|
February 4, 2026 |
|
MURUGESAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
January 12, 2026 |
|
MURUGESAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
February 27, 2026 |
|
MURUGESH Vs. STATE
|
March 3, 2026 |
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MUTHU CONSTRUCTION – SALEM,REP.BY ITS PROPRIETOR MR.KANNAN Vs. UNION OF INDIA
|
January 20, 2026 |
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MUTHUKUMAR Vs. INSPECTOR OF POLICE
|
June 1, 2026 |
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MUTHUKUMAR @ OTTA MUTHU Vs. STATE & ORS.
|
January 5, 2026 |
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MUTHUPANDI Vs. INSPECTOR OF POLICE, PUDUK-KOTTAI ALL WOMEN POLICE STATION
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March 24, 2026 |
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MUTHUPANDI Vs. STATE
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February 4, 2026 |
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MUTHUPANDI Vs. STATE OF TAMIL NADU
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January 8, 2026 |
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MUTHUPANDI Vs. STATE OF TAMILNADU
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February 5, 2026 |
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MUTHUSAMY GOUNDER Vs. V.PONNUSAMY
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March 18, 2026 |
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MUTHUSELVAM Vs. STATE OF TAMIL NADU
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February 10, 2026 |
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MVR LOGISTICS PRIVATE LIMITED Vs. A.KANAGARAJAN
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March 26, 2026 |
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N. AJMAL KHAN Vs. STATE
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April 17, 2026 |
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N. GANESAN Vs. P. VIJAY
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April 30, 2026 |
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N. RAJARAM Vs. SUPERINTENDENT OF POLICE
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January 27, 2026 |
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N. UMA Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
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February 9, 2026 |
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N.P.MANIKANTAN Vs. STATE
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July 21, 2026 |
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N.RADHA Vs. SECRETARY TO GOVERNMENT ADI DRAVIDAR TRIBAL WELFARE DEPARTMENT
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February 5, 2026 |
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N.SEKAR Vs. DIRECTOR DIRECTORATE OF MEDICAL EDUCATION KILPAUK
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February 11, 2026 |
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NAGARAJ Vs. STATE
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January 5, 2026 |
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NAGARAJ Vs. INSPECTOR OF POLICE
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April 8, 2026 |
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NAGARAJ Vs. STATE
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February 2, 2026 |
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NAGARAJ Vs. STATE
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February 16, 2026 |
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NAKUL MANDAL Vs. STATE
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March 6, 2026 |
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NALLAMMAL Vs. RAJESHWARI
|
February 6, 2026 |
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NANDAGOPAL Vs. STATE
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April 8, 2026 |
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NANGARAJA GUPTA Vs. JITESH JAIN
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January 8, 2026 |
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NANJIL MUGILAN Vs. STATE REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
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June 2, 2026 |
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NARBATHRAM Vs. STATE
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March 9, 2026 |
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NARESH Vs. STATE
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February 4, 2026 |
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NATARAJAN Vs. GANDHI
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June 9, 2026 |
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NATIONAL INSURANCE CO. LTD. Vs. KUMARESAN
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March 4, 2026 |
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NATIONAL INSURANCE COMPANY LTD. Vs. M. TAMIZHSELVI
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April 29, 2026 |
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NATTAR Vs. STATE OF TAMILNADU
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February 17, 2026 |
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NEELAGANDAN Vs. AMMASAI GOUNDER
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January 6, 2026 |
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NEELIMA Vs. ADDITIONAL CHIEF SECRETARY
|
April 27, 2026 |
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NEW INDIA ASSURANCE CO. LTD. Vs. M.CHELLIAN
|
March 4, 2026 |
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NEW INDIA ASSURANCE COMPANY LTD., Vs. ROBINSON
|
January 8, 2026 |
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NIRAIKULATHUPANDI Vs. RENGARAJ
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March 17, 2026 |
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NITHISH KUMAR Vs. STATE
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February 27, 2026 |
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NLC INDIA LIMITED Vs. COMMISSIONER OF GST & CENTRAL EXCISE
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February 16, 2026 |
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O.K.SHANMUGAM Vs. ARUMUGAM
|
August 5, 2026 |
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OFFICIAL ASSIGNEE HIGH COURT Vs. B.V.REDDY ENTERPRISES PVT. LTD.
|
February 27, 2026 |
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ORDNANCE FACTORY,REP. BY ITS GENERAL MANAGER Vs. DEFENCE CONTRACT LABOUR UNION REP. BY ITS GENERAL SECRETARY
|
April 30, 2026 |
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ORIENTAL INSURANCE CO. LTD. Vs. N.MANIMEGALAI
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June 1, 2026 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. B.KOLANJI
|
March 25, 2026 |
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OWNERS & PARTIES INTERESTED IN Vs. D.V. PRATAPA VARMA
|
January 12, 2026 |
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OWNERS AND PARTIES INTERESTED IN M.V. NEREUS PROGRESS Vs. OM FREIGHT FORWARDERS LIMITED
|
April 30, 2026 |
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P. PREMANAND Vs. DISTRICT COLLECTOR
|
January 7, 2026 |
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P. PRIYANKA Vs. STATE OF TAMIL NADU
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February 5, 2026 |
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P. RADHAKRISHNAN Vs. STATE
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March 9, 2026 |
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P. RAVI Vs. DISTRICT LEVEL EMPOWERED COMMITTEE
|
January 7, 2026 |
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P. SANTHOSH Vs. J. KISHORE
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February 6, 2026 |
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P. THANIGAIMALAI Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 2, 2026 |
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P.A.SEKAR @ P.ARULSEKAR Vs. V.VENKATARAMANI
|
January 6, 2026 |
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P.BHUVANESH ALIAS BHUVANESHWARAN Vs. STATE
|
January 29, 2026 |
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P.EZHUMALAI Vs. SECRETARY TO GOVERNMENT
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January 30, 2026 |
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P.IRISAN Vs. UNION OF INDIA
|
February 11, 2026 |
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P.KALYANASUNDARAVALLI Vs. INDIAN OIL CORPORATION LTD.
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June 3, 2026 |
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P.MEGALARANI Vs. RAJAGOPALAN
|
April 10, 2026 |
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P.MUTHU MOHANRAJ Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
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April 27, 2026 |
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P.N.RAMESH BAABHU Vs. STATE OF TAMIL NADU
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January 23, 2026 |
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P.RAJA SUBRAMANIAN Vs. K.VARADARAJAN
|
April 30, 2026 |
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P.RAMAKRISHNAN Vs. V.ARUMUGAM
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February 12, 2026 |
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P.S. RAMASAMY Vs. PRINCIPAL SECRETARY TO GOVT. OF TAMIL NADU MUNICIPAL ADMINISTRATION
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April 27, 2026 |
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P.VINOTH Vs. THIRIPURASUNDARI
|
August 11, 2026 |
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PADASAIB Vs. SARASWATHI
|
January 9, 2026 |
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PADMAVATHI Vs. K.RAMAN
|
July 17, 2026 |
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PALANI Vs. MARIAMMAL
|
April 17, 2026 |
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PALANI Vs. SANTHAMMAL
|
January 9, 2026 |
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PALANISAMY Vs. STATE
|
February 26, 2026 |
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PALARAMAN Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
March 11, 2026 |
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PANDIYAN Vs. STATE OF TAMILNADU
|
January 12, 2026 |
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PARA ENTERPRISES PVT. LIMITED Vs. A.R. DAIRY FOOD PRIVATE LIMITED
|
April 30, 2026 |
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PARAMANANTHAM Vs. STATE OF TAMILNADU
|
January 6, 2026 |
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PARAMESWARAN Vs. STATE
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January 5, 2026 |
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PARIMALA Vs. STATE
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March 3, 2026 |
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PARVATHY, W/O.LATE RAMASAMY Vs. A.RANJITH
|
June 16, 2026 |
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PAVITHRA Vs. STATE
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February 4, 2026 |
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PERIYASAMY Vs. STATE
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March 5, 2026 |
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PERUMAL Vs. STATE OF TAMILNADU
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January 21, 2026 |
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PETCHIDURAI Vs. STATE
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February 4, 2026 |
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PHOTON FACTORY Vs. R.S.INFOTAINMENT (P) LTD.
|
March 23, 2026 |
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PONMUDI Vs. DISTRICT COLLECTOR
|
January 21, 2026 |
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PONNAMMAL Vs. T.K.KANDHASWAMY
|
February 11, 2026 |
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PONNASIYAN Vs. STATE OF TAMILNADU
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January 19, 2026 |
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POONGOTHAI Vs. STATE
|
January 5, 2026 |
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PRABU DEVAN Vs. INSPECTOR OF POLICE
|
February 16, 2026 |
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PRADEEP KUMARN Vs. STATE
|
February 23, 2026 |
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PRAKASH Vs. STATE
|
August 12, 2026 |
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PRAVEENKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
June 1, 2026 |
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PREMA Vs. DAKSHINAMURTHY
|
March 18, 2026 |
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PREMA ENGINEERING Vs. V.VENGIDATHI
|
March 13, 2026 |
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PREMKUMAR Vs. STATE
|
January 19, 2026 |
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PRESENTATION CONVENT Vs. SOMASUNDARAM
|
February 20, 2026 |
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PRESIDENT, HUMAN RESOURCE Vs. LATHA GOVINDASAMY
|
March 12, 2026 |
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PRIME STORE ITS PARTNER MR.S.KAARTHI Vs. SUGAM VANIJYA HOLDINGS PRIVATE LIMITED
|
February 3, 2026 |
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PRINCIPAL SECRETARY TO GOVERNMENT,SOCIAL WELFARE & NUTRITIOUS MEAL PROGRAMME DEPARTMENT Vs. S.CHITRA
|
February 19, 2026 |
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PROJECT DIRECTOR, DEPUTY GENERAL MANAGER Vs. P.SARASWATHI
|
February 20, 2026 |
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PUDUKKOTTAI CO-OPERATIVE PRESS LTD. Vs. DEPUTY DIRECTOR (ESI)
|
January 23, 2026 |
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PUJA KUMARI Vs. UNION OF INDIA
|
June 17, 2026 |
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PUSHPALATHA Vs. STATE
|
February 23, 2026 |
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R. AYUBKHAN, PROPRIETOR OF MASS AUDIO Vs. DR. ILAIYARAAJA
|
January 21, 2026 |
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R. MANIKANDAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 5, 2026 |
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R. SARAVANAN Vs. M.M. SYED SIKKANDER
|
February 16, 2026 |
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R. SHARMILA Vs. STATE OF TAMILNADU
|
February 5, 2026 |
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R. VIKRAM Vs. S. LATHA MAHESWARI @ LATHA
|
June 11, 2026 |
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R.BALAJI Vs. RAHAMATHULLAH
|
August 3, 2026 |
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R.BALASANKAR Vs. RAMALAKSHMI
|
February 27, 2026 |
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R.ETTIRAJ Vs. P.KUBENDIRAN
|
February 27, 2026 |
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R.GNANA SOUNDARI Vs. R.CHELLAPPAN
|
February 19, 2026 |
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R.GURUSAMY Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE
|
July 30, 2026 |
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R.JAYA Vs. DISTRICT COLLECTOR CHENNAI DISTRICT
|
February 19, 2026 |
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R.JEGAN Vs. R.JAYANTHI
|
July 7, 2026 |
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R.KUMAR Vs. AUTHORISED OFFICER
|
June 2, 2026 |
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R.M.S.K. SANKARALINGAM Vs. ASSISTANT COMMISSIONER
|
January 23, 2026 |
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R.NARESH Vs. STATE
|
April 9, 2026 |
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R.RADHA HUF Vs. B.NIRANJANI
|
January 30, 2026 |
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R.RAMAN Vs. R.BALAJI RAM
|
February 24, 2026 |
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R.S.GOPALAN Vs. R.S.BHASKARAN
|
February 2, 2026 |
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R.S.VENKATESAN Vs. K.SUBASH
|
January 7, 2026 |
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R.S.VENKATESAN Vs. R.S.VENKATESAN
|
June 1, 2026 |
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R.SUBRAMANIAN Vs. INDUSIND BANK LTD.
|
January 12, 2026 |
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R.SUDALAIYANDI Vs. M.V.P.MARIAPPAN
|
June 29, 2026 |
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R.SUNDARAM Vs. KARUR VYSYA BANK LIMITED
|
April 30, 2026 |
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R.VARADARAJAN Vs. DIRECTORATE OF ENFORCEMENT
|
July 10, 2026 |
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R.VASANTHA MAGESHWARI Vs. S.OLIARASU
|
February 5, 2026 |
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RADHAMANGALAM PRIMARY AGRICULTURAL CO-OP BANK Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 20, 2026 |
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RADIANCE REALTY DEVELOPERS INDIA LIMITED Vs. M. REKHA
|
April 2, 2026 |
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RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD, Vs. APPELLATE AUTHORITY TAMIL NADU
|
February 10, 2026 |
|
RAJA Vs. INSPECTOR OF POLICE
|
April 6, 2026 |
|
RAJA Vs. STATE
|
March 6, 2026 |
|
RAJA Vs. PARVATHI
|
March 12, 2026 |
|
RAJA Vs. STATE
|
February 19, 2026 |
|
RAJA Vs. STATE
|
March 9, 2026 |
|
RAJAGURU Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU FINANCE DEPARTMENT
|
July 3, 2026 |
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RAJAKUMARI JHAMED Vs. V.N.DORAI AMMAL
|
April 27, 2026 |
|
RAJALAKSHMI AMMAL Vs. RADHA AMMAL
|
January 6, 2026 |
|
RAJAMMAL Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
|
April 28, 2026 |
|
RAJAMMAL Vs. PALANIAMMAL
|
February 2, 2026 |
|
RAJAPANDI Vs. STATE OF TAMILNADU
|
February 2, 2026 |
|
RAJAPATHI AMMAL Vs. TAMI SELVI
|
January 21, 2026 |
|
RAJASEKAR Vs. STATE
|
February 6, 2026 |
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RAJKUMAR Vs. REGISTRAR GENERAL, MADRAS HIGH COURT
|
March 24, 2026 |
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RAJKUMAR Vs. S. ARUMUGAM
|
January 5, 2026 |
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RAMA RAVIKUMAR Vs. STATE OF TAMIL NADU
|
May 13, 2026 |
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RAMA.LAKSHMANAN Vs. SREE KASI NAATTUKOTTAI NAGARA CHATHIRAM MELAANMAI KAZHAGAM
|
April 17, 2026 |
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RAMANI TEX Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
February 12, 2026 |
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RAMATHAL Vs. CHINNASAMY GOUNDER
|
January 9, 2026 |
|
RAMESH Vs. STATE
|
February 25, 2026 |
|
RAMESH Vs. STATE OF TAMILNADU
|
January 9, 2026 |
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RAMKUMAR Vs. STATE
|
February 23, 2026 |
|
RAMKUMAR Vs. STATE OF TAMIL NADU
|
February 2, 2026 |
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RANGASAMY PILLAI Vs. GOWRI AMMAL
|
May 21, 2026 |
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RANJITH KUMAR Vs. STATE
|
January 12, 2026 |
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RASAYEE Vs. GOVINDASWAMY
|
June 9, 2026 |
|
RATHINAM Vs. VALLIAMMAI
|
June 12, 2026 |
|
RAVI Vs. STATE
|
February 27, 2026 |
|
RAVICHANDRAN Vs. PANNEERSELVAM
|
March 2, 2026 |
|
RAYAPPAN T. Vs. STATE OF TAMILNADU
|
January 8, 2026 |
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RAZIYA BEGAM Vs. M.SELVARAJI
|
August 6, 2026 |
|
REETA Vs. STATE OF TAMILNADU
|
February 19, 2026 |
|
REGISTRAR, TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY Vs. B.VADHANAN
|
June 17, 2026 |
|
REJI ABRAHAM Vs. PUNJAB NATIONAL BANK
|
June 22, 2026 |
|
REKHA Vs. S.R. BALAJI
|
January 2, 2026 |
|
RELIANCE GENERAL INSURANCE CO. LTD., Vs. VAYALATHAL
|
January 28, 2026 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. AJITHKUMAR
|
March 25, 2026 |
|
RETHNADHAS Vs. RAMADHAS
|
April 30, 2026 |
|
REYAJUDIN Vs. STATE
|
March 2, 2026 |
|
RIGHT Vs. STATE
|
January 8, 2026 |
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ROHAN Vs. INSPECTOR OF POLICE
|
March 5, 2026 |
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ROZARIO SAVARI DANIEL Vs. PRINCIPAL AND CORRESPONDENT
|
February 2, 2026 |
|
RPN ENGINEERS CHENNAI PRIVATE LIMITED Vs. GENERAL MANAGER
|
January 20, 2026 |
|
S. BALAJI Vs. PRABAKARAN
|
April 20, 2026 |
|
S. CHANDRU Vs. STATE
|
March 5, 2026 |
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S. CHITRAKALA BHARATHKUMAR Vs. STATE OF TAMIL NADU
|
April 9, 2026 |
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S. DHANALAKSHMI Vs. S. SENTHIL KUMAR
|
January 10, 2026 |
|
S. MAHALAKSHMI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
February 5, 2026 |
|
S. MURUGESAN Vs. P.SUGUNA
|
January 12, 2026 |
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S. PANJAVARNAM Vs. TAHSILDAR
|
February 25, 2026 |
|
S. S. AND CO. Vs. STATE OF TAMIL NADU
|
June 16, 2026 |
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S. SAKARABANI Vs. CHIEF EDUCATIONAL OFFICER, VELLORE
|
April 30, 2026 |
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S. SELVAKUMAR Vs. LUCKY SILKS
|
March 16, 2026 |
|
S. SUDHIR Vs. STATE
|
January 21, 2026 |
|
S. SUGANYA Vs. D. MURUGESAN
|
March 25, 2026 |
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S. SURENDRAKUMAR Vs. M. KANNAN
|
February 20, 2026 |
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S. THANDAPANI Vs. UNION OF INDIA
|
April 6, 2026 |
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S.BALAJI Vs. M.A.MAHABOOBANI
|
April 28, 2026 |
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S.BHARATH Vs. STATE REP BY SUB INSPECTOR OF POLICE
|
July 29, 2026 |
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S.DIVYA Vs. STATE
|
July 9, 2026 |
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S.GIRISH Vs. SAGAYAMARY
|
March 4, 2026 |
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S.GOGULAN Vs. STATE REPRESENTED BY, INSPECTOR OF POLICE
|
January 7, 2026 |
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S.GOVINDARAJ Vs. PRAMILA NAGARAJAN
|
April 2, 2026 |
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S.H.SALMA Vs. R.ALEIK JOHN
|
April 10, 2026 |
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S.LAKSHMI Vs. P.VELUSAMY
|
July 24, 2026 |
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S.MANIKANDA MOORTHY Vs. S.KRISHNA MOORTHY
|
June 17, 2026 |
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S.MEHDI ISPAHANI Vs. MEMBER SECRETARY
|
April 24, 2026 |
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S.MOHAMMED AASHIQ ARABI Vs. STATE
|
January 5, 2026 |
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S.N.L. JAYABALAN Vs. ARULMIGU ANANDA VIGNESWARAR KOIL
|
February 4, 2026 |
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S.P. RAMESH KUMAR Vs. UNION OF INDIA
|
March 5, 2026 |
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S.R.MURUGAN Vs. P.RAJENDRAN
|
April 29, 2026 |
|
S.R.PARTHIBAN Vs. STATE
|
July 2, 2026 |
|
S.RAJA MOHAMED Vs. TAMIL NADU STATE ELECTION COMMISSION
|
June 25, 2026 |
|
S.RAJAGOPAL Vs. K.CHANDRASEKARAN
|
June 12, 2026 |
|
S.S. RAJASEKAR Vs. STATE
|
January 19, 2026 |
|
S.SAMRAJ Vs. SATHISH SUNDAR
|
June 10, 2026 |
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S.SANTHOSH KUMAR Vs. M.SIVABACKIAM
|
February 23, 2026 |
|
S.SUDHARANI Vs. STATE OF TAMIL NADU
|
January 23, 2026 |
|
S.VENKATRAMAN Vs. ADDITIONAL SUPERINTENDENT OF POLICE
|
July 1, 2026 |
|
SABA @ SABARATHINAM Vs. STATE OF TAMIL NADU
|
June 25, 2026 |
|
SABARI Vs. STATE
|
January 9, 2026 |
|
SADAM HUSSEIN Vs. STATE OF TAMILNADU
|
February 23, 2026 |
|
SADHA PRIYAN Vs. STATE
|
March 2, 2026 |
|
SAHAYA MARY Vs. CHRISTOPHER
|
March 4, 2026 |
|
SAIL REFRACTORY COMPANY LIMITED Vs. SUB-REGISTRAR
|
January 9, 2026 |
|
SAKADEVAN Vs. RAMAN
|
February 2, 2026 |
|
SANJAY Vs. INSPECTOR OF POLICE STATION
|
March 6, 2026 |
|
SANJAY Vs. STATE
|
January 7, 2026 |
|
SANJAY Vs. STATE
|
February 27, 2026 |
|
SANJAY KUMAR ESA Vs. STATE
|
January 27, 2026 |
|
SANKAR Vs. STATE
|
January 27, 2026 |
|
SARAN Vs. STATE OF TAMILNADU
|
February 4, 2026 |
|
SARASWATHI Vs. STATE OF TAMILNADU
|
January 6, 2026 |
|
SARASWATHI Vs. PALANI
|
March 30, 2026 |
|
SARASWATHI Vs. SUBRAMANIAM
|
January 6, 2026 |
|
SARASWATHI Vs. DISTRICT COLLECTOR
|
February 17, 2026 |
|
SARASWATHI @ THONTHIY AMMAL Vs. INSPECTOR OF POLICE
|
April 30, 2026 |
|
SARATHKUMAR Vs. STATE OF TAMIL NADU
|
January 9, 2026 |
|
SARAVANAKUMAR Vs. STATE OF TAMILNADU
|
January 6, 2026 |
|
SARAVANAKUMAR Vs. STATE OF TAMILNADU
|
January 12, 2026 |
|
SARAVANAN Vs. STATE
|
February 23, 2026 |
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SARKAR SYED HABIBULLAH SHA KAHDARI ARIF Vs. TAMIL NADU WAQF BOARD
|
June 5, 2026 |
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SASI Vs. COMMISSIONER OF POLICE TAMBRAM, CHENNAI
|
January 8, 2026 |
|
SASI ROAD FINISHERS AND ENGINEERING CONTRACTORS Vs. STATE OF TAMIL NADU
|
March 13, 2026 |
|
SASIKUMAR @ GOWTHAM Vs. STATE
|
February 2, 2026 |
|
SASIKUMAR MURUGAN Vs. STATE
|
January 8, 2026 |
|
SATCHITHANANDUM Vs. KRISHNAMURTHY
|
January 9, 2026 |
|
SATHASIVAM Vs. STATE
|
March 2, 2026 |
|
SATHEESH SATHYA Vs. STATE OF TAMILNADU
|
January 12, 2026 |
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SATHIYAPRAKASH Vs. DEPUTY SUPERINTENDENT OF POLICE
|
February 17, 2026 |
|
SATYA SAAI RAM Vs. INSPECTOR OF POLICE
|
July 14, 2026 |
|
SAVARIRAJ Vs. STATE OF TAMILNADU
|
February 2, 2026 |
|
SEBASTIAN Vs. KATTARI
|
March 5, 2026 |
|
SECRETARY TO THE GOVERNMENT Vs. K. SURULIRAJ
|
February 3, 2026 |
|
SECRETARY, UNITED LABOUR FEDERATION Vs. MANAGEMENT, PROFESSIONAL COURIERS
|
January 20, 2026 |
|
SEKAR Vs. STATE
|
February 23, 2026 |
|
SEKAR Vs. KRISHNAN
|
February 10, 2026 |
|
SEKAR S/O.PALANIMUTHU Vs. SUKARAN (DIED)
|
January 2, 2026 |
|
SELVAM Vs. STATE OF TAMIL NADU
|
February 10, 2026 |
|
SELVAM Vs. STATE OF TAMIL NADU
|
February 16, 2026 |
|
SELVI Vs. LOTUS INTEGRATED LOGISTICS PVT. LTD.
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April 22, 2026 |
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SENTHIL Vs. STATE
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January 7, 2026 |
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SENTHIL ENTERPRISES Vs. TAMIL NADU MINERALS LTD.
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April 29, 2026 |
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SENTHILKUMAR Vs. STATE
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April 24, 2026 |
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SENTHILVEL Vs. STATE OF TAMILNADU
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February 23, 2026 |
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SETHURAMAN Vs. STATE
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February 10, 2026 |
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SHAKILA SHAREEF Vs. K.SHABEENA SHAREEF
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March 9, 2026 |
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SHANMUGA SUNDARAM Vs. STATE
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February 4, 2026 |
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SHANMUGHA ARTS, SCIENCE TECHNOLOGY RESEARCH ACADEMY Vs. STATE OF TAMIL NADU
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January 9, 2026 |
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SHANTHI Vs. SENIOR REGIONAL MANAGER
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February 9, 2026 |
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SHEEFA RANI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
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June 19, 2026 |
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SHEEFA RANI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
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June 10, 2026 |
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SHEEFA RANI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
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June 19, 2026 |
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SHRI RAM TRUST Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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February 26, 2026 |
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SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SUMANT A.GULVADI
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March 18, 2026 |
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SIDDASH @ SITHESH Vs. STATE
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April 1, 2026 |
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SITALAKSHMI RAMANATHAN Vs. R.NAGARAJAN
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April 30, 2026 |
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SIVAKUMAR Vs. SUPERINTENDENT OF POLICE
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January 27, 2026 |
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SIVAKUMAR Vs. STATE
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January 5, 2026 |
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SIVAKUMAR Vs. STATE
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January 7, 2026 |
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SIVAN PANDI Vs. P.MURUGAIAH
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April 30, 2026 |
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SIVARAJ Vs. STATE
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January 8, 2026 |
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SIVARANJANI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
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February 9, 2026 |
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SPECIAL TAHSILDAR (LAO) Vs. RABBATH BEGUM
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January 23, 2026 |
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SRI DEVI RAM ENTERPRISES Vs. FIRENZE SHOES LIMITED
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July 6, 2026 |
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SRI RANGANATHAR INDUSTRIES PRIVATE LIMITED Vs. M/S. ORIENTAL HYDRAULICS PRIVATE LIMITED,
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June 11, 2026 |
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SRI VENKATESWARAA UNIVERSITY Vs. STATE OF TAMIL NADU
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August 10, 2026 |
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SRIDHAR Vs. STATE
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April 2, 2026 |
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SRIDHARAN Vs. MADHUSUDHANAN
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April 27, 2026 |
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SRINIVASA DOSS Vs. P.KALAIDASAN
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January 9, 2026 |
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STATE Vs. S. VIJAYAKUMAR
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April 28, 2026 |
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STATE OF TAMIL NADU Vs. V.GOVINDAN
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January 5, 2026 |
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STATE OF TAMIL NADU Vs. M. SENTHAMIL SELVAN
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June 1, 2026 |
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STATE OF TAMIL NADU Vs. J. THIRUMALAINARAYANAN
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April 7, 2026 |
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SUBA DEVI Vs. STATE OF TAMIL NADU
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April 6, 2026 |
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SUBBUKUTTY Vs. STATE OF TAMIL NADU
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February 5, 2026 |
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SUBBULAKSHMI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
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January 5, 2026 |
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SUBRAMANI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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March 3, 2026 |
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SUBRAMANI G. Vs. STATE
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January 19, 2026 |
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SUBRAMANIYAM Vs. STATE
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January 6, 2026 |
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SUDHA RK Vs. IIFL HOME FINANCE LTD.
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June 1, 2026 |
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SUDHA W/O ANBU Vs. STATE
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February 6, 2026 |
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SUDHAKAR Vs. DEPUTY SUPERINTENDENT OF POLICE
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February 17, 2026 |
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SUGANESWARAN Vs. STATE
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February 26, 2026 |
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SUJI @ KASI Vs. STATE
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July 14, 2026 |
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SUMAN Vs. INSPECTOR OF POLICE
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March 6, 2026 |
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SUMATHI Vs. SIMPLEX INFRASTRUCTURES LTD.
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February 12, 2026 |
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SUMATHI W/O.MURUGAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME
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June 4, 2026 |
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SUNDAR Vs. STATE
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February 26, 2026 |
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SUOLIFICIO LINEA ITALIA (INDIA) PRIVATE LIMITED Vs. K.SACHUDANANDAM
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April 24, 2026 |
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SUPERINTENDENT OF POLICE Vs. DEVI
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April 24, 2026 |
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SUREGA Vs. STATE OF TAMILNADU
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January 21, 2026 |
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SURESH Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
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June 1, 2026 |
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SURESH Vs. STATE OF TAMIL NADU
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August 24, 2026 |
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SURYA Vs. STATE OF TAMILNADU
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February 27, 2026 |
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T. HARIHARAN Vs. STATE
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January 9, 2026 |
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T. MAHESWARAN Vs. STATE
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February 2, 2026 |
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T. MARKANDAYAR Vs. STATE
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January 27, 2026 |
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T. RAJESHWARI Vs. P. KARUNAMBIGAI
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January 9, 2026 |
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T. SARAVANAN Vs. STATE OF TAMIL NADU
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February 10, 2026 |
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T.M. THIRUVENKATASAMY Vs. M.SUNDARARAJAN
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April 10, 2026 |
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T.MEYYAPPAN Vs. C.SELVAN
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April 2, 2026 |
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T.RENGARAJAN Vs. M.VENKATESAN
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January 23, 2026 |
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T.S.KRISHNAMOORTHY Vs. J.GOPALAKRISHNAN
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February 6, 2026 |
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T.S.T.KAZNAV Vs. DISTRICT REVENUE OFFICER
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June 29, 2026 |
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T.SENTHILVEL Vs. K.SAMINATHAN
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January 30, 2026 |
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T.SHANMUGASUNDARAM Vs. PALANIAMMAL
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January 19, 2026 |
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TAMIL NADU GREEN ENERGY CORPORATION LTD. Vs. UNION OF INDIA
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June 12, 2026 |
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TAMIL NADU INDUSTRIAL CO-OPERATIVE BANK LTD. Vs. JOINT COMMISSIONER OF LABOUR
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February 3, 2026 |
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TAMIL NADU STATE TRANSPORT CORPORATION Vs. MARIYAMMAL
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April 6, 2026 |
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TAMIL RAJENDIRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMILNADU
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January 27, 2026 |
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TAMILNADU NADU STATE MARKETING CORPORATION LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER -II
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June 17, 2026 |
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TATA AIG GENERAL INSURANCE CO. Vs. S.JONA LOURDHU RANI
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February 12, 2026 |
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TEXTILE CONNECTION Vs. BURLINGTON’S EXPORTS
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March 13, 2026 |
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TGV SRAAC LTD. Vs. UNICON ENGINEERS
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February 19, 2026 |
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THAMEEM ANSARI Vs. STATE
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February 24, 2026 |
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THANGAPANDIYAN Vs. JAYALAKSHMI
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January 2, 2026 |
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THANGAVELU Vs. KANDASWAMI GOUNDER CHINNA GOUNDER
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January 20, 2026 |
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THAVAMANI Vs. T. JAYAMANI
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January 23, 2026 |
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THAVASI Vs. STATE OF TAMIL NADU
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February 3, 2026 |
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THE COMMISSIONER, MADURAI CORPORATION Vs. P. MOHAN
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March 27, 2026 |
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THILLAI SABAPATHY Vs. VIJAYARANGAM
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April 17, 2026 |
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THIRUVADI SRINIVASAN Vs. DISTRICT REVENUE OFFICER
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January 7, 2026 |
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THIVAGAR Vs. STATE OF TAMILNADU
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February 27, 2026 |
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THOMAS VARGHESE Vs. SUNDARAM FINANCE LIMITED
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February 24, 2026 |
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TRACY ALISON SKOLES Vs. CHAIRPERSON OF GOVERNING BOARD
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March 6, 2026 |
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TSR FILMS PRIVATE LIMITED Vs. LAKSHMI THEATRE.
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January 5, 2026 |
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TVL ANNAI TRANSPORT Vs. DEPUTY STATE TAX OFFICER
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January 23, 2026 |
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UMA Vs. STATE OF TAMILNADU
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January 9, 2026 |
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UMESH NATHAN Vs. R.MEENAKSHI
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July 28, 2026 |
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UNDER SECRETARY TO GOVERNMENT Vs. AJITHA
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February 3, 2026 |
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UNICON ENGINEERS Vs. SUPER STEAM BOILER ENGINEERS PVT. LTD.,
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April 2, 2026 |
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UNION OF INDIA Vs. C.SASIKUMAR
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February 27, 2026 |
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UNION OF INDIA Vs. CENTRAL ADMININSTRATIVE TRIBUNAL
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February 20, 2026 |
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UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATION TRIBUNAL
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March 6, 2026 |
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UNION OF INDIA Vs. D. LOGANAYAKI
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February 20, 2026 |
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UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
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February 11, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. NITHYA KASTHURI
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January 6, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SELVARAJ
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June 5, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. K.PUSHPALATHA
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March 4, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. VARATHAMMAL
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March 4, 2026 |
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UNITED INDIA INSURANCE CO., LTD. Vs. S.SATHIKBASHA
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February 10, 2026 |
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UNITED INDIA INSURANCE CO.LTD. Vs. INDIRANI
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March 27, 2026 |
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UNITED INDIA INSURANCE CO.LTD. Vs. S. BOOPATHY
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March 27, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED, Vs. RABEEK BEGUM
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January 28, 2026 |
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UPSHOT UTILITY SERVICES Vs. THE RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND ORGANIZATION REGIONAL OFFICE
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April 17, 2026 |
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UTHANDI GOUNDER Vs. LAKSHMI
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February 27, 2026 |
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UTHAYAKUMAR Vs. STATE OF TAMILNADU
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January 21, 2026 |
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UTHAYAKUMAR Vs. STATE TAMIL NADU
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February 27, 2026 |
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V-GUARD INDUSTRIES LIMITED Vs. M/S.KANGARO INDUSTRIES
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July 30, 2026 |
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V. KASTHURI Vs. D. BHARATH
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January 9, 2026 |
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V. KIRUBANANDAM Vs. DIRECTOR, ELEMENTARY EDUCATION DEPARTMENT
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April 2, 2026 |
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V. PARTHASARATHY Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED
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July 8, 2026 |
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V. THIAGARAJAN Vs. K. PARAMASIVAM
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April 20, 2026 |
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V.JAGANATHAN Vs. M.MADHAN CHAND
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April 8, 2026 |
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V.KANNAMMAL Vs. HARIKARDWELLING PRIVATE LIMITED
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March 11, 2026 |
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V.KARUNAMOORTHY Vs. A.VASUDEVAN
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January 21, 2026 |
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V.KATHIRAVAN Vs. VELUCHAMY
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February 12, 2026 |
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V.M.TAMILSELVAN Vs. KARUNALAYASAMY MADAM NANDAVANAM
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March 30, 2026 |
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V.MURUGESAN Vs. S.SELVARA
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February 11, 2026 |
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V.PANIMALAR Vs. PRITHIVIRAJI
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April 10, 2026 |
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V.S. KURINJI SELVAN Vs. STATE
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June 8, 2026 |
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V.S. RAMAKRISHNAN Vs. S. VENDA @ S. MOHANA
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January 2, 2026 |
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V.S.VEERAPANDIYAN Vs. K.KRISHNARAJ
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July 1, 2026 |
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V.SHIVA Vs. INSPECTOR GENERAL OF REGISTRATION CUM CHIEF CONTROLLING REVENUE AUTHORITY
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February 11, 2026 |
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VAIRAKANNNU Vs. ANNBELLA LOURDES MELTILDE IGNACE
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March 12, 2026 |
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VAITHEESHWARI Vs. STATE OF TAMIL NADU
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March 3, 2026 |
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VALLALAR (PHASE-3) RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR, VELLORE DISTRICT
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June 11, 2026 |
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VALLARASU Vs. STATE
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April 8, 2026 |
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VALLI Vs. STATE OF TAMIL NADU
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July 27, 2026 |
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VALLIAMMAL Vs. A.CHELLADURAI
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June 1, 2026 |
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VANDANA PARVEZ Vs. IVR HOTELS AND RESORTS LTD.
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April 9, 2026 |
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VASANTH Vs. STATE
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January 5, 2026 |
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VEEJAY LAKSHMI ENGINEERING WORKS LIMITED Vs. GTN ENTERPRISES LIMITED
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April 30, 2026 |
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VEERAKUMAR Vs. INSPECTOR OF POLICE
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April 21, 2026 |
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VEERAMANI Vs. KANNAYIRAM
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January 6, 2026 |
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VELAYUTHAM Vs. STATE OF TAMIL NADU
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January 9, 2026 |
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VELLAIYAM Vs. STATE
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February 23, 2026 |
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VELUCHAMY Vs. STATE
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January 7, 2026 |
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VELUSAMY CHINNAIAH GOUNDER Vs. RADHAMANI MANOHARAN
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January 2, 2026 |
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VENKATESH Vs. STATE
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February 23, 2026 |
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VENKATESH Vs. STATE
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April 24, 2026 |
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VENKATRAMANAN Vs. STATE
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January 5, 2026 |
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VETRIVEL Vs. NARAYANASAMY
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February 24, 2026 |
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VIGNESH Vs. STATE OF TAMILNADU
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February 5, 2026 |
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VIGNESH.S @ VICKY KANNAN Vs. ELAMPARITHI
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April 7, 2026 |
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VIGNESHWARAN Vs. STATE
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January 21, 2026 |
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VIJAYAKUMAR Vs. T.BASKARAN
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June 30, 2026 |
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VIJAYAKUMAR Vs. M/S.CATHEDRAL CHITS PRIVATE LIMITED
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February 20, 2026 |
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VIJAYAKUMAR Vs. STATE
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February 16, 2026 |
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VIJAYAKUMAR Vs. STATE
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March 5, 2026 |
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VIJAYALAKSHMI Vs. STATE
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February 6, 2026 |
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VIJAYANAND SRINIVASAN Vs. PUNJAB NATIONAL BANK
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June 5, 2026 |
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VIJAYAPRABAKARAN Vs. STATE
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March 12, 2026 |
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VIKAS JAIN Vs. SNEHA JAIN
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June 19, 2026 |
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VILLAN (DIED) Vs. THYAGARAJAN
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June 24, 2026 |
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VINAYAGAM Vs. STATE
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February 27, 2026 |
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VINNARASU Vs. STATE
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February 2, 2026 |
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VISHNUVARTHAN Vs. STATE
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July 22, 2026 |
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VISHWANATHAN Vs. STATE
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February 26, 2026 |
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VISU FINANCIERS Vs. G.SUNDARARAJ
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January 29, 2026 |
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VISVAS PROMOTERS PRIVATE LIMITED Vs. JOINT DIRECTOR DIRECTORATE OF ENFORCEMENT
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April 16, 2026 |
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VISWANATHAN Vs. RENUKA
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June 17, 2026 |
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VYAHULA JAMES Vs. STATE OF TAMILNADU
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February 6, 2026 |
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W.ALTHAF THASIF Vs. STATE
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February 20, 2026 |
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Y.GNANA GANESH Vs. STATE OF TAMIL NADU
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July 3, 2026 |
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YOGARAJ Vs. STATE
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February 5, 2026 |
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YUVANESH Vs. STATE
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February 2, 2026 |