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ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA, Vs. JOINT DIRECTOR AND HEAD OF ZONE, CENTRAL BUREAU OF INVESTIGATION
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August 7, 2025 |
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B.MURTHY Vs. G.AMIRTHALINGAM
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October 17, 2025 |
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C.MARY ROSALIND Vs. GOVERNMENT OF TAMIL NADU
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November 10, 2025 |
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DISTRICT COLLECTOR-CUM-INSPECTOR OF PANCHAYAT Vs. S.I.SUMATHI
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July 2, 2025 |
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KALAISELVI Vs. KALAIYARASI
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July 30, 2025 |
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MANAGEMENT,ANAND INSTITUTE OF HIGHER TECHNOLOGY, Vs. M.SOMASEKAR
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May 29, 2025 |
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MANAGER,UNITED INDIA INSURANCE COMPANY LIMITED, Vs. TAMILARASAN
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September 22, 2025 |
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MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD, Vs. R.KOOTHAN
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May 29, 2025 |
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NADAR MAHAJANA SANGAM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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February 27, 2025 |
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P.BHAVANI Vs. P.RAJESWARI
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November 3, 2025 |
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REGIONAL MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. ANGAYARKANNI
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September 11, 2025 |
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S.MURUGANANTHAM Vs. STATE REP BY INSPECTOR OF POLICE,TIRUPPUR RURAL VEERA PANDI POLICE STATION
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December 2, 2025 |
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STATE OF TAMIL NADU Vs. MADRAS RACE CLUB
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October 22, 2025 |
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A. AFZAL Vs. STATE OF TAMIL NADU
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November 27, 2025 |
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A. BALACHANDRAN Vs. UNION OF INDIA
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March 19, 2025 |
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A. BHARATHIDASAN Vs. SUPERINTENDENT OF POLICE
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May 9, 2025 |
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A. DAS NAVIS AMIRTHARAJ Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED
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March 21, 2025 |
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A. DEVARAJ Vs. VASANTHI
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October 17, 2025 |
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A. DHANALAKSHMI Vs. MANAGING DIRECTOR
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December 18, 2025 |
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A. DURAISAMY Vs. V. ANGANNA GOUNDER
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December 15, 2025 |
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A. JAYAKODI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES, ARIYALUR CIRCLE, ARIYALUR, ARIYALUR DISTRICT
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January 28, 2025 |
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A. MANIKANDAN Vs. UNION OF INDIA
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March 26, 2025 |
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A. MOHAMMED APPAS Vs. L.S.CHURCHIL CHINNAIAH
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July 15, 2025 |
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A. MURUGESAN Vs. STATE
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November 17, 2025 |
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A. N. MUTHUKARUPPAN Vs. P. VENKATESHWARAN
|
January 29, 2025 |
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A. NANDHINI Vs. INDIAN OIL CORPORATION LTD.
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November 12, 2025 |
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A. NARAYANAN ABIMANNAN Vs. RANGANATHAN
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October 25, 2025 |
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A. P. N. B. ARAVENDAN Vs. B. RAVI
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February 24, 2025 |
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A. PALANICHAMY Vs. REVENUE DIVISIONAL OFFICER, PALANI TALUK, DINDIGUL DISTRICT
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March 20, 2025 |
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A. PANDIARAJA Vs. DISTRICT REVENUE OFFICER
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November 13, 2025 |
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A. PAVADAISAMY Vs. UNION TERRITORY OF PUDUCHERRY
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March 27, 2025 |
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A. RAJASEKAR Vs. SIVABALAN
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March 21, 2025 |
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A. RAJESWARI Vs. REGISTRAR
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October 27, 2025 |
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A. RAMALINGAM Vs. REVENUE DIVISIONAL OFFICER
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December 12, 2025 |
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A. SANTHANAKUMAR Vs. STATE OF TAMILNADU
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November 18, 2025 |
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A. SENTHUR PANDIAN Vs. COMMISSIONER FOR DISCIPLINARY PROCEEDINGS
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January 31, 2025 |
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A. SHANTHI Vs. G. JAYARAMAN
|
April 1, 2025 |
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A. SRIDHAR Vs. N. SANKAR
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April 29, 2025 |
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A. VELU Vs. STATE
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November 24, 2025 |
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A. VENKATRAMAN Vs. DISTRICT REGISTRAR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
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February 26, 2025 |
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A.ABU THAHEER Vs. TAMIL NADU WAQF BOARD
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January 10, 2025 |
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A.ALI AKBAR Vs. TAMIL NADU WAQF BOARD
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January 28, 2025 |
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A.AMALRAJ Vs. DISTRICT REVENUE OFFICER
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March 28, 2025 |
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A.CHIDAMBARAM Vs. S.RAJAGOPAL
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February 17, 2025 |
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A.DHANASGOPAL Vs. PRINCIPAL SECRETARY
|
March 7, 2025 |
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A.ELAMATHIYAN Vs. INSPECTOR OF POLICE
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November 10, 2025 |
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A.G.PONMANICKAVEL Vs. STATE
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September 26, 2025 |
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A.JACOB SAHARIAH Vs. DISTRICT COLLECTOR,NAGERCOIL, KANNIYAKUMARI DISTRICT.
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January 29, 2025 |
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A.K. SEKAR Vs. GOWTHAMCHAND
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September 2, 2025 |
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A.K.HAFASHA Vs. ANEES BANU
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August 29, 2025 |
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A.KANNAN Vs. UNION TERRITORY OF PUDUCHERRY REP. BY ITS CHIEF SECRETARY
|
October 25, 2025 |
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A.KARUNANITHI Vs. DIRECTOR GENERAL OF POLICE
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December 19, 2025 |
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A.KARUPPIAH Vs. M.AMINATH RAHMA
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August 6, 2025 |
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A.MAHARAJAN Vs. RAMALAKSHMI
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March 10, 2025 |
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A.PALANI ACHARI Vs. MANI
|
June 10, 2025 |
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A.PAULRAJ Vs. STATE BY, THE INSPECTOR OF POLICE
|
August 1, 2025 |
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A.PAVUNAMMAL Vs. ACCOUNTANT GENERAL
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March 21, 2025 |
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A.R.DAIRY FOOD PVT. LTD. Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA
|
May 16, 2025 |
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A.RAJESH Vs. STATE OF TAMIL NADU
|
December 10, 2025 |
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A.RAJKUMAR Vs. CHAIRMAN,TAMIL NADU ELECTRICITY BOARD
|
March 5, 2025 |
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A.RUKMINI Vs. REGIONAL TRANSPORT AUTHORITY
|
November 3, 2025 |
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A.SANTHI Vs. PRINCIPAL SECRETARY AND COMMISSIONER FOR COMMERCIAL TAX
|
December 19, 2025 |
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A.SELVARAJ Vs. GOVERNMENT OF TAMIL NADU
|
November 24, 2025 |
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A.SELVARAJ Vs. M.DHANAKOTI
|
July 25, 2025 |
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A.SHANTHI Vs. SECRETARY, GOVT. OF TAMIL NADU
|
January 27, 2025 |
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A.SHEIR MOHAMMED Vs. DISTRICT REGISTRAR
|
August 28, 2025 |
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A.SUNDARAM Vs. V.SHANMUGAM
|
June 11, 2025 |
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A2979 THIRUMOHUR PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
September 25, 2025 |
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AADHAV ARJUNA Vs. SHANMUGAM
|
November 21, 2025 |
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AAR TRANSPORT COMPANY Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION
|
February 18, 2025 |
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AASHIK MOHAMED Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
November 27, 2025 |
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ABAYAMBIGAI NIDHI LIMITED Vs. UNION OF INDIA
|
March 20, 2025 |
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ABBAS MANTHIRI Vs. STATE
|
January 31, 2025 |
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ABDUL KADAR Vs. COMMISSIONER OF POLICE
|
November 5, 2025 |
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ABDUL MALIK SAYBU Vs. HALEEMABEE
|
August 1, 2025 |
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ABDUL RAHMAN Vs. STATE OF TAMIL NADU
|
April 15, 2025 |
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ABDUL RIYAZUDEEN Vs. INSPECTOR OF POLICE
|
November 19, 2025 |
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ABDUL SALIM Vs. LAKSHMI NARAYANAN MURTHY
|
July 11, 2025 |
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ABDULLAHN Vs. STATE
|
November 10, 2025 |
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ABI AND ABI MOTORS Vs. A. MOHAMED DAWOOD
|
November 26, 2025 |
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ABINAYA R. Vs. BAR COUNCIL OF INDIA
|
November 5, 2025 |
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ABURVAKOUNDER (DIED) Vs. BALAMURUGAN
|
January 3, 2025 |
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ACE ENGINEERS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
August 11, 2025 |
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ADDITIONAL REGISTRAR / MANAGING DIRECTOR, TAMIL NADU COOPERATIVE UNION Vs. PRESIDING OFFICER
|
December 1, 2025 |
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ADDITIONAL SUPERINTENDENT OF POLICE, CBI, ACB Vs. G. ELANGOVAN
|
April 21, 2025 |
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ADHITHIYA Vs. STATE
|
December 2, 2025 |
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ADINATH INDUSTRIES INC. Vs. GENERAL MANAGER SOUTHERN RAILWAY
|
September 8, 2025 |
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ADITYA ENERGY HOLDINGS Vs. ENRICH ENERGY
|
September 23, 2025 |
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ADIUVO DIAGNOSTICS PRIVATE LIMITED Vs. UNION OF INDIA
|
March 25, 2025 |
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ADVANTAGE STRATEGIC CONSULTING (P) LTD, Vs. ASSISTANT GENERAL MANAGER
|
October 15, 2025 |
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AGASTIN Vs. STATE
|
April 9, 2025 |
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AGRI GOLD EXIMS LIMITED Vs. TAHA ENTERPRISES
|
November 21, 2025 |
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AIRETH Vs. CADIRONE MARIE JEACQUILINE
|
October 15, 2025 |
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AIRPORT AUTHORITY OF INDIA BHADRA EMPLOYEES UNION Vs. AIRPORTS AUTHORITY OF INDIA LTD.
|
March 25, 2025 |
|
AJAY Vs. STATE
|
December 4, 2025 |
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AJAY KUMAR BISHNOI Vs. RESERVE BANK OF INDIA
|
July 23, 2025 |
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AJIMAL Vs. STATE
|
November 17, 2025 |
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AJITH KUMAR Vs. STATE
|
November 24, 2025 |
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AJITH SELVINS. S. B. Vs. DISTRICT REVENUE OFFICER, O/O THE DISTRICT REVENUE OFFICER
|
March 17, 2025 |
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AKASH. S Vs. STATE OF TAMIL NADU
|
March 28, 2025 |
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AKBAR SEIT Vs. ALAVUDHEEN
|
April 2, 2025 |
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AKEBIA THERAPEUTICS Vs. CONTROLLER OF PATENTS AND DESIGN
|
March 20, 2025 |
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AKHIL BHARATHIYA PARISHAD Vs. COMMISSIONER OF POLICE
|
February 7, 2025 |
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ALAGAR Vs. DISTRICT COLLECTOR, OFFICE OF THE COLLECTORATE BUILDING, VIRUDHUNAGAR DISTRICT
|
January 7, 2025 |
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ALAGUPANDI Vs. STATE OF TAMILNADU
|
December 12, 2025 |
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ALAMELU Vs. CHINNARAJA KONAR
|
July 4, 2025 |
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ALAMELU Vs. COUMAR
|
July 14, 2025 |
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ALEXPANDIAN Vs. STATE OF TAMIL NADU
|
December 16, 2025 |
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ALEXPANDIAN Vs. STATE
|
March 21, 2025 |
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ALFA SHOPPING Vs. ASSISTANT COMMISSIONER
|
February 4, 2025 |
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ALFRED WILLIAM Vs. G.SELVARAJ
|
January 20, 2025 |
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ALI ASGAR AND MR.MUTAHIR Vs. KING POINT ENTERPRISE CO. LTD.
|
November 26, 2025 |
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ALICE BLUE FINANCIAL SERVICES PVT. LTD. Vs. SUMITHRA DEVI VEERAPPAN
|
January 3, 2025 |
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ALL INDIA UNION BANK OFFICER STAFF ASSOCIATION Vs. UNION BANK OF INDIA
|
April 28, 2025 |
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ALLELIAPPA Vs. KULLAMMA
|
January 21, 2025 |
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AMALORPAVAM HIGHER SECONDARY SCHOOL Vs. UNION TERRITORY OF PUDUCHERRY
|
January 21, 2025 |
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AMEEN BATCHA Vs. STATE
|
January 20, 2025 |
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AMIT AGARWAL, SOLE PROPRIETOR OF M/S. SEETU ELECTRICALS Vs. SHIV KUMAR GUPTA
|
February 24, 2025 |
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AMMAVASI Vs. INSPECTOR OF POLICE, NATHAM POLICE STATION, NATHAM, DINDIGUL DISTRICT.
|
February 26, 2025 |
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AMSAVENI Vs. COMMISSIONER OF POLICE
|
December 17, 2025 |
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AMSAVENI Vs. M.RAJALAKSHMI
|
November 6, 2025 |
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AMUDHAM Vs. SAKUNDHALA
|
October 6, 2025 |
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AMUTHA Vs. KADHARSHEK
|
January 30, 2025 |
|
AMUTHA Vs. GOVERNMENT OF TAMIL NADU
|
November 4, 2025 |
|
AMUTHA Vs. STATE
|
August 4, 2025 |
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ANAND Vs. UNION TERRITORY OF PUDUCHERRY
|
November 21, 2025 |
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ANANDA NAYAGI Vs. KANNIKUMARI
|
August 1, 2025 |
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ANANDHAN Vs. REGIONAL PASSPORT OFFICE, TIRUCHIRAPPALI
|
February 27, 2025 |
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ANBU ILLAM Vs. JOHN BENNET
|
November 5, 2025 |
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ANBUMANI Vs. STATE
|
December 8, 2025 |
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ANBURAJ JOEPH Vs. BASKAR
|
November 28, 2025 |
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ANDROMEDA FASHIONS LTD. Vs. SAMIR SURI
|
September 25, 2025 |
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ANGAMMAL Vs. SELVARAJ
|
October 28, 2025 |
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ANIL KUMAR Vs. STATE
|
August 4, 2025 |
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ANILA ANN KURUVILLA Vs. MENAKABAI S. NIKAM
|
April 17, 2025 |
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ANJALAI Vs. MAHALINGAM
|
March 14, 2025 |
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ANNAI ANGAMMAL ARAKKATTALAI Vs. JOINT COMMISSIONER OR GST
|
January 28, 2025 |
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ANNAI VELANKANNI COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 14, 2025 |
|
ANNAPOTTU AMMAL Vs. TAMILMANI
|
November 14, 2025 |
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ANSAR STORES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 28, 2025 |
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ANTHONY PRABHAKARAN Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
April 16, 2025 |
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ANTON VICTORIYA Vs. GANESWARI ALIAS BLESSY
|
February 5, 2025 |
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ANUGRAHA CASTING Vs. ANUGRAHA VALVE CASTING LTD
|
January 28, 2025 |
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ANUGRAHA CASTINGS Vs. ANUGRAHA VALVE CASTING LTD.
|
August 22, 2025 |
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AR.RAJESH KANNAN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, TAMIL NADU POWER DISTRIBUTION CORPORATION LTD
|
August 12, 2025 |
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ARASI INPAMATY MATHIAPARANAM Vs. ASSISTANT COMMISSIONER OF CUSTOMS
|
January 31, 2025 |
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ARAVINDHAN Vs. STATE
|
December 17, 2025 |
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ARAVINTHKUMAR Vs. STATE OF TAMIL NADU
|
December 2, 2025 |
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ARIVAZHAGAN Vs. STATE OF TAMILNADU
|
November 10, 2025 |
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ARJUN COLLEGE OF TECHNOLOGY Vs. ANNA UNIVERSITY
|
December 16, 2025 |
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ARJUN VSV STATE OF TAMILNADU Vs. ARJUN VSV STATE OF TAMILNADU
|
October 25, 2025 |
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ARMY WELFARE HOUSING ORGANISATION Vs. CAPT.NAGARAJAN VASUDEVA RAO
|
June 5, 2025 |
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AROKIYAMARY Vs. SAMBASIVAM
|
March 3, 2025 |
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ARSATH ABDULLA Vs. GENERAL MANAGER, HINDUSTAN PETROLEUM
|
March 12, 2025 |
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ARUL DOSS Vs. STATE REP. BY INSPECTOR OF POLICE
|
October 30, 2025 |
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ARUL GERALD PRAKASH Vs. STATE OF TAMIL NADU
|
December 16, 2025 |
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ARULMIGHU KALYANA VENKATARAMANASWAMI KOIL Vs. COMMISSIONER OF LAND ADMINISTRATION
|
March 26, 2025 |
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ARULMIGHU KUMBESWARASWAMI THIRUKOIL Vs. DISTRICT COLLECTOR, COLLECTORATE, ERODE DISTRICT
|
February 28, 2025 |
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ARULMIGHU PAPPI CHETTY Vs. COMMISSIONER, HINDU RELIGIOUS
|
December 18, 2025 |
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ARULMIGU MUTHU MARIAMMAN TEMPLE Vs. DISTRICT COLLECTOR, PUDUKOTTAI DISTRICT
|
June 6, 2025 |
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ARUMUGAM Vs. PAZHANIAPPAN CHETTIAR
|
December 19, 2025 |
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ARUMUGASERVAI Vs. KATTARIPANDIAN
|
June 26, 2025 |
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ARUN Vs. STATE
|
November 14, 2025 |
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ARUN MALHOTRA Vs. RAMANIYAM REAL ESTATES PVT LTD.
|
June 17, 2025 |
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ARUN PRASANNA Vs. SUPERINTENDENT OF POLICE, SALEM DISTRICT, OFFICE OF THE SUPERINTENDENT OF POLICE
|
February 24, 2025 |
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ARUNACHALAM Vs. MANICKAMMAL
|
January 20, 2025 |
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ARVIND SUBRAMANYAN Vs. STATE
|
October 25, 2025 |
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ASHA Vs. K.R.MONISHRAJ
|
January 7, 2025 |
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ASHOK Vs. GOVERNMENT OF INDIA
|
November 12, 2025 |
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ASHOK INTERNATIONAL Vs. ASSISTANT COMMISSIONER OF GST
|
March 26, 2025 |
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ASHOK KUMAR Vs. STATE
|
December 18, 2025 |
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ASHWANI KUMAR BHATIA Vs. UNION OF INDIA
|
April 8, 2025 |
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ASHWANTH POTHY Vs. ASMITHA ALANKNITHA
|
August 8, 2025 |
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ASIAN EMU FARMS Vs. STATE
|
April 17, 2025 |
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ASIANET SATELLITE COMMUNICATION LIMITED Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION
|
February 19, 2025 |
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ASIT KUMAR BARMA Vs. STATE OF TAMIL NADU
|
October 24, 2025 |
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ASKAR SEA SHELL MERCHANT Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS VAND CHIEF WILD LIFE WARDEN
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November 5, 2025 |
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ASRIN FATHIMA Vs. STATE OF TAMIL NADU
|
February 19, 2025 |
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ASSISTANT ENGINEER, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. S. KALAIYARASI
|
February 26, 2025 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. LEARNED PRESIDING OFFICER
|
July 15, 2025 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER,EMPLOYEES PROVIDENT FUND
|
October 14, 2025 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SALEM TEXTILES LIMITED
|
January 23, 2025 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. BELVIDERE ESTATE
|
February 25, 2025 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. FORWARD LEATHERS COMPANY
|
April 25, 2025 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. INDIAN FOODS PVT. LTD.
|
June 10, 2025 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. STERLING LAB
|
August 19, 2025 |
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ASSOCIATION OF VASANTH APARTMENTS OWNERS Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
April 1, 2025 |
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AUGUSTIN DEVASEELAN Vs. SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
|
October 25, 2025 |
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AUROFOOD PVT. LTD Vs. ORIENTAL INSURANCE CO. LTD
|
February 17, 2025 |
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AVUDAIAPPAN Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
|
November 5, 2025 |
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AYYANAR Vs. STATE OF TAMIL NADU
|
October 27, 2025 |
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AYYAPPAN Vs. CHELLAPPAN
|
May 9, 2025 |
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AYYAPPAN Vs. MANOKARAN
|
February 3, 2025 |
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AYYAPPAN Vs. STATE
|
September 3, 2025 |
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AYYAPPAN .N Vs. INSPECTOR GENERAL OF REGISTRATION,
|
March 19, 2025 |
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AYYAPPAN N. Vs. INSPECTOR GENERAL OF REGISTRATION
|
March 17, 2025 |
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AYYASAMI UDAYAR Vs. KUMAR
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February 28, 2025 |
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B. BASUVARAJ Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT DHARMAPURI
|
January 3, 2025 |
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B. CHARLES PRABHAKARAN Vs. SECRETARY TO GOVERNMENT, WELFARE OF DIFFERENTLY ABLED PERSONS DEPARTMENT
|
April 17, 2025 |
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B. CLEMENT ROGER Vs. S. MARY SUSHMITHA
|
February 20, 2025 |
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B. GOKILAPANDIAN Vs. DISTRICT EDUCATIONAL OFFICER
|
November 13, 2025 |
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B. KARTHICK Vs. INSPECTOR OF POLICE
|
March 27, 2025 |
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B. KAVITHA Vs. REGISTRAR GENERAL
|
March 20, 2025 |
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B. MAHENDRAN Vs. B. POOMPAVAI
|
March 19, 2025 |
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B. MUTHULAKSHMI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
February 19, 2025 |
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B. RENUSHREE Vs. G. KARTHIKEYAN
|
January 6, 2025 |
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B. SHARMILA Vs. PRIYA KANNAN
|
January 20, 2025 |
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B. SIVARAMALINGAM Vs. REGIONAL MANAGER, STATE BANK OF INDIA
|
February 21, 2025 |
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B. SIVASANKAR Vs. GOVERNMENT OF TAMIL NADU
|
February 24, 2025 |
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B. VENGATESWARAN Vs. U. THENAPPAN
|
April 17, 2025 |
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B. VIGENESH Vs. STATE
|
October 27, 2025 |
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B. VINAYAK NILESH Vs. RAKESH HARLALKA
|
January 3, 2025 |
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B.B.GUPTA Vs. PRESIDING OFFICER, LABOUR COURT
|
March 7, 2025 |
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B.BACKIYALAKSHMI Vs. DISTRICT REGISTRAR, DINDIGUL DISTRICT
|
August 20, 2025 |
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B.HEMA SUNDAR REDDY Vs. GOVERNMENT OF TAMIL NADU
|
July 28, 2025 |
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B.MANIKANDAN Vs. THE PRINCIPAL SECRETARY
|
November 4, 2025 |
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B.MUTHUVADIVELAND Vs. SREE KARTHICK
|
August 8, 2025 |
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B.PRABAKARAN Vs. K.VADIVEL SERVAI
|
November 17, 2025 |
|
B.RAJASEKARAN Vs. SECRETARY, CONTROL BOARD OF SECONDARY EDUCATION
|
February 18, 2025 |
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B.RATHI Vs. SUPERINTENDENT OF POLICE
|
November 7, 2025 |
|
B.T.NOORDEEN Vs. MANAGING TRUSTEE, NAGORE DARGAH SHERIFF
|
March 28, 2025 |
|
BABU Vs. A. BHARATHI
|
March 3, 2025 |
|
BABU @ NAGABABU Vs. STATE REPRESENTED BY ITS
|
November 18, 2025 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD. Vs. LATHA
|
February 19, 2025 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. GANGADHARAN
|
July 24, 2025 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SIVAGAMI
|
April 7, 2025 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MANIVASAGAM
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September 24, 2025 |
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BAKKIYAM Vs. NARAYANAN
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March 25, 2025 |
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BALACHANDAR Vs. STATE
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November 26, 2025 |
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BALAJI Vs. STATE
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November 7, 2025 |
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BALAJI . S Vs. BANKING OMBUDSMAN, C/O RESERVE BANK OF INDIA, FORT GLACIS
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April 8, 2025 |
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BALAJI ALIAS SURESH Vs. KRISHNAMOORTHI
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November 25, 2025 |
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BALAJI OIL MILL INDUSTRIES PVT. LTD. Vs. STATE BANK OF INDIA
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January 22, 2025 |
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BALAKRISHNAN Vs. STATE OF TAMILNADU
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November 10, 2025 |
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BALAMURUGAN Vs. PRABHAKARAN
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August 4, 2025 |
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BALAMURUGAN Vs. STATE
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March 24, 2025 |
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BALAMURUGAN Vs. JAGABARNACHIYAR
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April 17, 2025 |
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BALAMURUGAN Vs. STATE OF TAMILNADU
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November 10, 2025 |
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BALAMURUGAN Vs. STATE OF TAMIL NADU
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April 1, 2025 |
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BALAMURUGAN Vs. DISTRICT REGISTRAR, VIRUDHUNAGAR DISTRICT
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January 9, 2025 |
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BALASUBRAMANI Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
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February 28, 2025 |
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BALASUBRAMANIAM Vs. THASILDAR
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November 17, 2025 |
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BASELIOS MAR CLEEMIS CATHOLICA BAVA Vs. STATE OF TAMIL NADU
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April 1, 2025 |
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BASKER Vs. DIRECTOR, DIRECTORATE OF MUNICIPAL ADMINISTRATION
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December 26, 2025 |
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BAVADHARANI BUILDERS Vs. GOVERNMENT OF TAMIL NADU
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January 10, 2025 |
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BENTICK RAJA Vs. STATE
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May 15, 2025 |
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BESANT RAJ INTERNATIONAL LTD. Vs. METRO GENERAL CREDIT LIMITED
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December 18, 2025 |
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BEST FABRICS REP.BY MRS.JAYA VAIDHYANATHAN Vs. CHIEF COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE, RAJAJI SALAI
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November 5, 2025 |
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BEST PULSES AND FOODS LLP, Vs. GOVERNMENT OF TAMIL NADU
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December 19, 2025 |
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BHARANITHARAN Vs. STATE
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April 17, 2025 |
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BHARAT PETROLEUM CORPORATION LIMITED Vs. REVENUE DIVISIONAL OFFICER
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December 4, 2025 |
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BHARAT PETROLEUM CORPORATION LTD Vs. REE RAMAJEYAM SERVICE STATION
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December 8, 2025 |
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BHARATHI RADHAKRISHNAN Vs. REMA VASUDEVAN
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September 26, 2025 |
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BHARATHI RAJA Vs. STATE
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November 10, 2025 |
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BHUVANESWARI Vs. BVM STORAGE SOLUTIONS PVT. LTD
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January 22, 2025 |
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BISHOP HEBER COLLEGE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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June 20, 2025 |
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BOARD OF THE TRUSTEES OF THE EMPLOYEES PROVIDENT FUND ORGANISATION Vs. CRIMSON METAL ENGINEERING COMPANY
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March 7, 2025 |
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BOARD OF THE TRUSTEES OF THE, EMPLOYEES PROVIDENT FUND ORGANISATION, Vs. PRESIDING OFFICER,EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
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March 17, 2025 |
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BOOPATHI Vs. STATE
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January 10, 2025 |
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BOOVARAGAN Vs. VEERAMUTHU
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November 14, 2025 |
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BOSS PANDIYAN Vs. DISTRICT COLLECTOR
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August 29, 2025 |
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BRANCH MANAGER Vs. RAJAVEL
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February 19, 2025 |
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BRANCH MANAGER TATA AIG GENERAL INSURANCE CO LTD. Vs. MUTHAMIL SAGAYAM
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August 28, 2025 |
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BRANCH MANAGER THE NEW INDIA ASSURANCE CO. LTD Vs. A.SATHISH
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July 10, 2025 |
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BRANCH MANAGER, ICICI LOMBARD GENERAL INS.CO, Vs. SHAKILA BEGUM
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March 5, 2025 |
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BRANCH MANAGER, M/S. CHOLAMANDALAM GENERAL INSURANCE COMPANY LTD. Vs. PUNITHA
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January 22, 2025 |
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BRANCH MANAGER, M/S. NATIONAL INSURANCE CO. LTD. Vs. JAMES SAHAYA RAKKINI
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January 28, 2025 |
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BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD Vs. R. GOPI
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March 24, 2025 |
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BRANCH MANAGER, SBI GENERAL INSURANCE CO. LTD Vs. MUTHULAKSHMI
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April 16, 2025 |
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BRANCH MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE) LTD. Vs. KOWSALYA
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April 3, 2025 |
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BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. VALARMATHY
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October 17, 2025 |
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BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. AYYAPPAN
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February 26, 2025 |
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BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAVITHA
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January 28, 2025 |
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BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. DHAMODHARA PANDIAN
|
August 28, 2025 |
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BRANCH OFFICER THE NEW INDIA ASSURANCE CO LTD Vs. A.HUSSAINA ZAKKIR
|
September 24, 2025 |
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C. CHITRA Vs. STATE
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February 6, 2025 |
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C. KESARI Vs. STATE
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November 5, 2025 |
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C. MUTHUKALYANI Vs. S. SARAVANAN
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November 7, 2025 |
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C. PERIYASAMY Vs. SARASU ALIAS SARASWATHY (DIED)
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January 7, 2025 |
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C. RAVICHANDRAN Vs. COMMISSIONER, TAMIL NADU FOOD SAFETY AND DRUG ADMINISTRATION DEPARTMENT
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February 26, 2025 |
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C. SHANMUGARAJA Vs. J. RATHINA KAMALA
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March 13, 2025 |
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C. SRINIVASALU Vs. C.VENKATESH
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September 15, 2025 |
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C. SUBHASHREE PRIYA Vs. STATE OF TAMILNADU, THE PRINCIPAL SECRETARY TO GOVERNMENT FAMILY & WELFARE DEPARTMENT
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April 1, 2025 |
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C.AMARNATH Vs. J.REMABARATHI
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August 22, 2025 |
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C.GANESAN Vs. COMMISSIONER,HINDU RELIGIOUS AND CHARITABEL ENDOWMENTS ADMINISTRATION DEPARTMENT
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February 25, 2025 |
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C.GUNASEKARAN Vs. P.PARVATHY
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August 8, 2025 |
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C.K.GANESAN Vs. THANDAVAMOORTHY CHINNAPPA MUDALIAR
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July 25, 2025 |
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C.KUPPUSAMY Vs. P.VIJAYA
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April 1, 2025 |
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C.MOTHICHAND Vs. REGISTRAR GENERAL (VIGILANCE)
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July 8, 2025 |
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C.MURALI Vs. S.KUMAR
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March 12, 2025 |
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C.NATARAJAN Vs. M.P.KALIAPPAN
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September 26, 2025 |
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C.PRAKASH Vs. S.N.MEDIA
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October 14, 2025 |
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C.RAJA Vs. STATE
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August 7, 2025 |
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C.SETHAMIL SELVAN Vs. S.RAMALINGAM
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August 12, 2025 |
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C.SITHER RAJA DAVID SAMUEL Vs. JEYAKUMAR
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March 6, 2025 |
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C.SOMASUNDARAM Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
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December 8, 2025 |
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C.SRINIVASAN Vs. K.PACHIYAPPAN
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August 1, 2025 |
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C.SUBRAMANIAN Vs. THIRU V. GUNASEKARAJI
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November 24, 2025 |
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C.SUBRAMANIAN Vs. V.SHANMUGAM
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January 22, 2025 |
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C.THANGARAJ Vs. C.CHANDRAN
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April 4, 2025 |
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C.VAITHI Vs. MANAGEMENT OF SRI BALAJI COTTON MILLS
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April 29, 2025 |
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C.VENKATESAN Vs. R.VASANTHA
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August 22, 2025 |
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CALEB SURESH MOTUPALLI ROTTELAILU HOUSE OF BREAD Vs. CONTROLLER OF PATENTS
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January 29, 2025 |
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CANARA BANK Vs. KELAMANGALAM, KRISHNAGIRI DISTRIC
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February 10, 2025 |
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CANARA BANK Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
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April 8, 2025 |
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CAPT. D.K. CHATURVEDI Vs. STATE OF TAMIL NADU
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January 31, 2025 |
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CAPT. DR. BALARAM BISWAKUMAR Vs. GRAND LODGE OF INDIA
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September 19, 2025 |
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CATERPILLAR INDIA PRIVATE LTD. Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT
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February 25, 2025 |
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CATHERINE INBAMALAR Vs. STATE OF TAMIL NADU
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November 14, 2025 |
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CATHOLICS FRATERNITY AWAKENING SOCIETY Vs. GOVERNMENT OF TAMIL NADU
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April 15, 2025 |
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CELINE MARTINA Vs. T.JOSEPH ATHISAYAM
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March 14, 2025 |
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CENTRAL BOARD OF THE TRUSTEES OF THE EMPLOYEES PROVIDENT FUND ORGANISATION Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
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March 13, 2025 |
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CENTRAL BOARD OF TRUSTEES Vs. PRESIDING OFFICER
|
October 27, 2025 |
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CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND Vs. POPPYS KNITWEAR PVT. LTD.
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February 25, 2025 |
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CHAIRMAN CHENNAI PORT TRUST CHENNAI Vs. BALAJI
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June 11, 2025 |
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CHAIRMAN, RATHINAVEL SUBRAMANIAM EDUCATIONAL TRUST Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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September 9, 2025 |
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CHAIRMAN, TAMIL NADU HOUSING BOARD Vs. K. E. MURUGAN
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March 17, 2025 |
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CHAIRMAN, TAMIL NADU HOUSING BOARD, CHENNAI Vs. TMT. INDIRANI
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April 29, 2025 |
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CHAKRAPANI Vs. RATHINASABAPATHI
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November 26, 2025 |
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CHANDRA Vs. VEERASAMY
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April 7, 2025 |
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CHANDRASEKAR Vs. LATCHMI
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November 25, 2025 |
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CHANDRASEKARAN Vs. SUB REGISTRAR, ARUPPUKOTTAI
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January 10, 2025 |
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CHANDRASEKARAN Vs. STATE
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October 31, 2025 |
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CHANDRASEKARAN Vs. BALASUBRAMANIAN
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September 19, 2025 |
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CHELLADURAI Vs. STATE OF TAMIL NADU
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March 12, 2025 |
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CHELLADURAI Vs. STATE OF TAMILNADU
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November 4, 2025 |
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CHELLAMMAL Vs. KASI
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December 1, 2025 |
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CHELLATHAI Vs. JOINT DIRECTOR DIRECTORATE OF PENSION
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November 10, 2025 |
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CHENDUR ASSOCIATES Vs. UNION OF INDIA
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December 4, 2025 |
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CHENNIMALAI SIRAGIRI MURUGAN PRIMARY HANDLOOM WEAVERS CO-OP PRODUCTION AND SALE SOCIETY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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August 4, 2025 |
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CHERAN ENTERPRISES PVT. LTD. Vs. UNION OF INDIA
|
January 7, 2025 |
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CHEVALIER T. THOMAS EDUCATIONAL TRUST Vs. JOINT COMMISSIONER OF LABOUR
|
April 29, 2025 |
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CHIEF EDUCATIONAL OFFICER, MADURAI Vs. J. PACKIALAKSHMI
|
April 8, 2025 |
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CHIEF ENGINEER (ESTABLISHMENT), TAMIL NADU ELECTRICITY BOARD Vs. D. P. FRANCY DIANA, ADOPTED DAUGHTER OF LATE T. SOBANA BAI
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February 27, 2025 |
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CHINA DATANG TECHNOLOGIES Vs. NLC INDIA LIMITED
|
November 28, 2025 |
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CHINNADURAI Vs. ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT, FINANCE DEPARTMENT
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April 1, 2025 |
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CHINNATHAMBI Vs. STATE
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December 8, 2025 |
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CHINNUSAMY REDDIAR Vs. R.SRINIVASAN
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June 6, 2025 |
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CHITHRA Vs. KUPPAN
|
February 21, 2025 |
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CHITRA Vs. PARAMASIVAM
|
November 10, 2025 |
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CHITRADEVI Vs. S.B.T.APPARELS PVT.LTD.
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August 22, 2025 |
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CHITTIBABU Vs. DELIN WILLIAMS
|
January 28, 2025 |
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CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LTD . Vs. P.MARIAMMAL
|
August 4, 2025 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD Vs. NADRAJ @ NATRAJ
|
February 5, 2025 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. DHAKSHINAMOORTHY
|
January 28, 2025 |
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CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. DIRECTOR GENERAL OF POLICE
|
December 15, 2025 |
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CITY UNION BANK LIMITED Vs. UNION OF INDIA
|
September 4, 2025 |
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CITY UNION BANK LIMITED Vs. SUMERCHAND BAFNA
|
March 18, 2025 |
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CITY UNION BANK LTD. Vs. STATE OF TAMIL NADU
|
September 2, 2025 |
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CLUB PIONEER (INDIA) PVT. LTD. Vs. DELUXE TOOLS AND MOULDERS
|
June 25, 2025 |
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COIMBATORE SUBURBAN CARRIERS (P) LTD. Vs. REGIONAL TRANSPORT AUTHORITY
|
October 24, 2025 |
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COMMISSIONER OF CUSTOMS Vs. V. V. MINERAL
|
February 20, 2025 |
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COMMISSIONER OF CUSTOMS Vs. UNIVERSAL IMPEX
|
March 4, 2025 |
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COMMISSIONER OF CUSTOMS Vs. A1 HOLLOW BRICKS AND CONSTRUCTION
|
February 20, 2025 |
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COMMISSIONER OF CUSTOMS, CHENNAI II COMMISSIONERATE Vs. MOHAMMED ALI JINNAH
|
May 9, 2025 |
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COMMISSIONER OF INCOME TAX, CENTRAL I, 108 Vs. M/S.VELLORE INSTITUTE OF TECHNOLOGY,
|
June 3, 2025 |
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COMMISSIONER OF LAND ADMINISTRATION Vs. SUBRAMANIYAN
|
October 29, 2025 |
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COMMISSIONER PROVIDENT FUND ORGANISATION Vs. NEPC AIRLINES
|
July 18, 2025 |
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COMMISSIONER, GREATER CHENNAI Vs. S.JAYA
|
July 24, 2025 |
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CONVERTED AS SUO MOTU PIL Vs. UNION OF INDIA
|
February 17, 2025 |
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CORRESPONDENT, MUSLIM HIGHER SECONDARY SCHOOL Vs. STATE OF TAMILNADU
|
April 1, 2025 |
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CRESCENT HOSPITAL EP. BY ITS GENERAL SECRETARY Vs. CHENNAI METRO PODHU MATTRUM OPPANDHA
|
November 4, 2025 |
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D. ALEXIS SUDHAKAR Vs. BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY
|
January 28, 2025 |
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D. ARUMUGAM Vs. BOARD OF TRUSTEES
|
March 25, 2025 |
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D. BHARATHY Vs. DIRECTOR OF RURAL DEVELOPMENT AND PANCHAYATRAJ DEPARTMENT
|
January 31, 2025 |
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D. CHANDRU Vs. COMMISSIONER, FISHERIES AND FISHERMEN WELFARE DEPARTMENT
|
February 28, 2025 |
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D. CHARLES SOUNDARARAJAN Vs. GOVERNMENT OF TAMIL NADU
|
April 4, 2025 |
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D. JAYAKUMAR Vs. REGISTRAR, STATE HUMAN RIGHTS COMMISSION
|
March 28, 2025 |
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D. JEGATHA Vs. INSPECTOR OF POLICE
|
January 27, 2025 |
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D. PAPPATHY Vs. D. ARUMUGAM
|
January 9, 2025 |
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D. PRIYA Vs. STATE OF TAMIL NADU
|
February 21, 2025 |
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D. RAJAN Vs. S. VASANTHAKUMAR
|
March 24, 2025 |
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D. SARATHBABU Vs. ELECTION COMMISSIONER, ELECTION COMMISSION OF TAMIL NADU
|
February 28, 2025 |
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D. SEKARAN Vs. STATE OF TAMIL NADU
|
January 20, 2025 |
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D. SENTHILNATHAN Vs. INSPECTOR OF POLICE, COIMBATORE
|
April 17, 2025 |
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D. THANGARASU Vs. SENTHIL EDUCATIONAL TRUST
|
December 16, 2025 |
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D. VELMURUGAN Vs. ADDITIONAL REGISTRAR/ADMINISTRATOR, TAMIL NADU COOPERATIVE UNION
|
February 24, 2025 |
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D.CHANDIRASEGAR Vs. UNION OF INDIA
|
September 2, 2025 |
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D.H.SARATH K.KUMAR Vs. GOVERNMENT OF TAMIL NADU
|
August 11, 2025 |
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D.HAMSA SUNDARAMOORTHY Vs. MANAGING DIRECTOR, TAMILNADU HOUSING BOARD
|
June 2, 2025 |
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D.JANAKIRAMAN Vs. DEPUTY CITY HEALTH OFFICER
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July 25, 2025 |
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D.K. SADASIVAM Vs. COMMERCIAL TAX OFFICER
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January 21, 2025 |
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D.NEEGAR PRINCE GIFTSON Vs. CHURCH OF SOUTH INDIA
|
July 11, 2025 |
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D.RAJAGOPAL Vs. S.JEYAPRAKASH
|
July 18, 2025 |
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D.RAVI Vs. GOVERNMENT OF TAMIL NADU
|
August 21, 2025 |
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D.SENTHILKUMAR Vs. STATE OF TAMIL NADU
|
November 14, 2025 |
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D.SINGARAVELU Vs. VEDAVALLI
|
November 28, 2025 |
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D.V. VENKATESAN Vs. N.R. SUBRAMANIAN
|
January 31, 2025 |
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DANIEL Vs. K. S. K. BALAMURUGAN
|
April 2, 2025 |
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DANIEL Vs. STATE REP. BY,THE INSPECTOR OF POLICE,PEW RK PET POLICE STATION,TIRUVALLUR.
|
December 10, 2025 |
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DANIEL AND SAMUEL LOGISTICS PVT. LTD. Vs. BALA ENTERPRISES
|
December 19, 2025 |
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DASAPRAKASH RESTAURANT AND ICE CREAM PARLOUR PVT. LTD. Vs. DEPUTY REGISTRAR OF TRADEMARKS
|
December 16, 2025 |
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DAYANA REXALINE Vs. INSPECTOR GENERAL OF REGISTRATION
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April 23, 2025 |
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DAYANIDHI MARAN Vs. M. L. RAVI
|
March 7, 2025 |
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DCS LIMITED Vs. STATE TAX OFFICER, THIRUMULLAIVOYAL ASSESSMENT CIRCLE
|
March 14, 2025 |
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DD.160, DINDIGUL DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. PRINCIPAL SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT (L1) DEPARTMENT,
|
May 16, 2025 |
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DD550 MUTHANAMPATTI PRIMARY AGRICULTURAL CO-OP BANK Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
|
March 10, 2025 |
|
DEEL IMTHIYAS Vs. STATE
|
November 28, 2025 |
|
DEEPA Vs. S.VIJAYALAKSHMI
|
February 7, 2025 |
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DEEPAA Vs. R. THANGAKUMARAN
|
February 28, 2025 |
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DEEPIKA Vs. STATE
|
December 26, 2025 |
|
DEVA @ DEVARAJ Vs. STATE
|
November 1, 2025 |
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DEVA @ DEVARAJ Vs. STATE REP. BY INSPECTOR OF POLICE
|
November 10, 2025 |
|
DEVAKI Vs. SUPERINTENDENT OF POLICE COIMBATORE RURAL
|
February 21, 2025 |
|
DEVANANDH Vs. STATE OF TAMIL NADU
|
November 25, 2025 |
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DEVANNA GOUNDER Vs. UMAIYAL
|
February 14, 2025 |
|
DEVENDRAN Vs. STATE
|
March 28, 2025 |
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DEVENDRAN RAJAVEL Vs. STATE
|
November 27, 2025 |
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DHANALAXMI FOOD PVT. LTD. Vs. UNION OF INDIA
|
November 6, 2025 |
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DHANAPAL Vs. KALIYAPERUMAL
|
November 14, 2025 |
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DHANRAJ N.KOCHAR Vs. HEMANT RAJ
|
August 29, 2025 |
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DHANUSHKODI Vs. STATE
|
November 27, 2025 |
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DHANUSHKODI Vs. DHANALAKSHMI
|
July 11, 2025 |
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DHARA PRASAD Vs. STATE REPRESENTED SUPERINTENDENT OF POLICE CBI, ACB, CHENNAI
|
October 13, 2025 |
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DHARAMPAL SINGH Vs. UNION OF INDIA
|
December 15, 2025 |
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DHARAMSHI K.PATEL Vs. INDIAN BANK
|
January 23, 2025 |
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DHARMALINGAM Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
September 2, 2025 |
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DHINA KOOLI THOZHILALAR SANGAM Vs. T. KAMAKSHI
|
March 6, 2025 |
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DINAKARAN Vs. MURUGAN(DIED)
|
March 20, 2025 |
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DIRECTOR, BHARATHIDASAN INSTITUTE OF MANAGEMENT Vs. C.N.S.RAMNATH BABU
|
August 4, 2025 |
|
DIRECTORATE GENERAL OF LIGHT HOUSE Vs. VIGNESH MARINE TECHNICAL SERVICE
|
September 9, 2025 |
|
DISTRICT GENERAL OF POLICE Vs. A.THIYAGARAJAN
|
October 7, 2025 |
|
DIVAGAR Vs. STATE OF TAMIL NADU
|
December 18, 2025 |
|
DIVAKAR Vs. STATE
|
December 17, 2025 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO.LTD., Vs. S.VIJAYA MARY
|
October 28, 2025 |
|
DIVISIONAL MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. AHAMED BASHA
|
April 30, 2025 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. S.RAJAMANI
|
August 25, 2025 |
|
DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. A. LAKSHMI
|
April 1, 2025 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. Vs. SAKTHI
|
July 16, 2025 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. JEYAMATHI ANNATHAI
|
July 17, 2025 |
|
DIWAN Vs. STATE OF TAMILNADU
|
November 18, 2025 |
|
DOROTHI MANIMUTHU Vs. STATE OF TAMIL NADU
|
February 26, 2025 |
|
DR. A.S. RAMESH Vs. STATE
|
February 24, 2025 |
|
DR. K. MANI Vs. DISTRICT REGISTRAR
|
February 6, 2025 |
|
DR. M. MEERA Vs. P. VENKATESAN
|
January 22, 2025 |
|
DR. R. S. DEEPIKA, BNYS Vs. STATE
|
March 21, 2025 |
|
DR. VISWANTHAN Vs. RESURGEN INNOVATIONS PVT. LTD.
|
February 17, 2025 |
|
DR.AGASTHIYA.A Vs. GOVERNMENT OF TAMIL NADU
|
October 27, 2025 |
|
DR.C.MURUGAN, ASSOCIATE PROFESSOR & HEAD, DEPARTMENT OF SANSKRIT, UNIVERSITY OF MADRAS Vs. REGISTRAR, UNIVERSITY OF MADRAS
|
November 13, 2025 |
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DR.DHIVYA NANDHINY M. Vs. STATE OF TAMIL NADU
|
May 23, 2025 |
|
DR.K.KRISHNASAMY Vs. ECRETARY TO GOVERNMENT
|
January 31, 2025 |
|
DURAI SACRATEES Vs. GOMATHI
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December 11, 2025 |
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E. ANBU Vs. CHAIRMAN CUM MANAGING DIRECTOR
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December 16, 2025 |
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E. BALAKRISHNAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
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January 31, 2025 |
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E. GANESH BABU Vs. R. R. INFRAA CONSTRUCTION, VISALAKSHIPURAM, MADURAI
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January 2, 2025 |
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E. MALATHI Vs. GANDHIMATHIAMMAL
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April 2, 2025 |
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E.BHARATHEEDASAN Vs. JAYACHANDRAN
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October 23, 2025 |
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E.KANNIAPPAN Vs. N.CHANDRASEKARAN
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December 12, 2025 |
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E.PREM KUMAR Vs. STATE
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November 10, 2025 |
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E.SUSEELA @ NIRMALA MARY Vs. D.R.LURTHUSAMY
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July 24, 2025 |
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EDWARD CHARLES TROPPI SMYTHE Vs. CONTROLLER GENERAL OF PATENTS DESIGNS
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December 18, 2025 |
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EDWIN Vs. STATE OF TAMILNADU
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November 3, 2025 |
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ELAKKIYA Vs. STATE
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November 6, 2025 |
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ELANGO Vs. KALAISELVAN
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February 27, 2025 |
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ELANGOVAN Vs. STATE
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November 24, 2025 |
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ELBOIL GMBH Vs. SAKTHI FERRO ALLOYS INDIA PVT LTD
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July 3, 2025 |
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ELECTRONICS CORPORATION OF TAMIL NADU Vs. ICMC CORPORATION LIMITED
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November 17, 2025 |
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ELECTRONICS CORPORATION OF TAMIL NADU LTD. Vs. UNITED TELECOM LTD.
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December 2, 2025 |
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ELIZABETH F.SANTHI Vs. GOVERNMENT OF TAMIL NADU
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November 19, 2025 |
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ELUMALAI Vs. ARUMUGAM
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February 26, 2025 |
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EMERSON PROCESS MANAGEMENT (INDIA) PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LTD.
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July 17, 2025 |
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EMPLOYEES PROVIDENT FUND ORGANISATION Vs. MARVEL INTEGRATED FACILITY SERVICES
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July 14, 2025 |
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EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
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January 2, 2025 |
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ERODE BUILDER EDUCATIONAL TRUST Vs. REGISTRAR TAMIL NADU DR. MGR MEDICAL UNIVERSITY
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February 24, 2025 |
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ESAKKIMUTHU Vs. JEYAKUMAR
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January 29, 2025 |
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ESWARAN & SONS ENGINEERS Vs. GOVERNMENT OF REVENUE
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March 11, 2025 |
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ESWARI Vs. STATE OF TAMIL NADU
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March 17, 2025 |
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ETASHA CHORDIA Vs. TANAY BOKARIA
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November 4, 2025 |
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ETERNAL WORD TRUST REP BY ITS AUTHOR R. ISRAEL JABARAJ Vs. ETERNAL WORD TRUST REGISTERED CHARITABLE RELIGIOUS TRUST
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November 28, 2025 |
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EUREKA SYSTEMS AND ELECTRODES (P) LTD. Vs. ASSISTANT COMMISSIONER (ST), PALLADAM-2 ASSESSMENT CIRCLE, PALLADAM
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February 27, 2025 |
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EVERWIN GROUP OF SCHOOLS AND BUSINESSES Vs. ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE
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August 19, 2025 |
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EXECUTIVE OFFICER SEITHUR SELECTION GRADE TOWN PANCHAYAT Vs. ASSISTANT COMMISSIONER OF LABOUR (ENFORCEMENT) AUTHORITY
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September 11, 2025 |
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EZHILARASAN Vs. STATE
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February 7, 2025 |
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F. KINGSLY Vs. UNION OF INDIA
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November 6, 2025 |
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FAKRUDEEN Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
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January 29, 2025 |
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FATHIMA NISHA Vs. DISTRICT REGISTRAR, TENKASI
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January 10, 2025 |
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FATHIMA RIYASA Vs. UNION OF INDIA
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November 5, 2025 |
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FEDERATION OF BUS OPERATORS Vs. STATE OF TAMIL NADU
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September 25, 2025 |
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FEDERATION OF MEDICAL AND SALES REPRESENTATIVES ASSOCIATION OF INDIA Vs. GOVERNMENT OF TAMILNADU
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July 14, 2025 |
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FIBOX INDIA PRIVATE LIMITED Vs. GEESYS TECHNOLOGIES (INDIA) PRIVATE LIMITED
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August 1, 2025 |
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FLEXTRONICS POWER INDIA PVT. LTD, Vs. L.RAJI,
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March 28, 2025 |
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FLINTO LEARNING SOLUTIONS PRIVATE LIMITED Vs. JOINT COMMISSIONER OF SERVICE TAX (SOUTH), NANDANAM
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January 2, 2025 |
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FOOD CORPORATION OF INDIA, Vs. E.S.T.MOORTHY
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October 6, 2025 |
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FRANCIS Vs. AMUDHA
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March 12, 2025 |
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FRANCIS GEORGE Vs. DISTRICT REVENUE OFFICER, COLLECTORATE OF CHENNAI
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April 8, 2025 |
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FRANCIS XAVIER MEDDLE SCHOOL Vs. ESI REGIONAL CORPORATION
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July 21, 2025 |
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FRIENDS SPORTS CLUB Vs. INSPECTOR GENERAL OF REGISTRATION
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April 7, 2025 |
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FUN WORLD & RESORTS INDIA PVT. LTD. Vs. PRINCIPAL SECRETARY TO GOVERNMENT
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December 18, 2025 |
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G. AMIRTHARAJ GANESAN Vs. J. SELVARAJ
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November 26, 2025 |
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G. BALACHANDAR Vs. DIRECTOR OF SCHOOL EDUCATION (PERSONNEL)
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January 31, 2025 |
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G. BALAMURUGESAN Vs. STATE OF TAMIL NADU
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February 21, 2025 |
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G. BENITTAL Vs. DISTRICT COLLECTOR
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December 2, 2025 |
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G. GANTHI Vs. REVENUE DIVISIONAL OFFICER
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February 20, 2025 |
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G. KESAVAN Vs. UNION OF INDIA
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January 30, 2025 |
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G. NITHYADEVI Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD,
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April 4, 2025 |
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G. RAMESH Vs. E. TAMIL THENDRAL
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November 14, 2025 |
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G. SHANMUGATHAI Vs. DIRECTOR OF SCHOOL EDUCATION (ELEMENTARY)
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March 21, 2025 |
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G. SRINIVASAN Vs. M. NIRMALA
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June 2, 2025 |
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G.ANBAZHAGAN Vs. S.JEYACHANDRAN
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July 25, 2025 |
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G.BALACHANDRAN Vs. CHAIRMAN TAMILNADU GRAMA BANK
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November 6, 2025 |
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G.GANDHIMATHI Vs. K.ELAMBARAM
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June 23, 2025 |
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G.KALIASUNDARAM Vs. R.KRISHNAMURTHY
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January 6, 2025 |
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G.KARTHIKEYAN Vs. UNION OF INDIA
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July 31, 2025 |
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G.KASI GOUNDER Vs. K.MURUGAN
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October 25, 2025 |
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G.KOTHANDARAMAN Vs. LATHA
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January 28, 2025 |
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G.MANGAYARKARASI Vs. ELIZABETH AMIRTHAKANNU
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December 12, 2025 |
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G.PARAMESWARI Vs. G.SELVAKUMAR
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January 29, 2025 |
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G.RAJENDRI Vs. FIT PERSON/EXECUTIVE OFFICER
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January 23, 2025 |
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G.SAKTHIVEL Vs. UNION OF INDIA
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August 12, 2025 |
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G.SAMPATHKUMAR IPS Vs. MAHENDRA SINGH DHONI
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October 31, 2025 |
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G.THANGASAMY Vs. D.RAJKUMAR
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November 4, 2025 |
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G.THIRUPATHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
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May 16, 2025 |
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GAIL (INDIA ) LIMITED Vs. HINDUSTAN OIL EXPLORATION COMPANY LIMITED
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February 17, 2025 |
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GAJJI GOWDU Vs. SHANMUGAM
|
July 18, 2025 |
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GANESAMOORTHI Vs. STATE
|
December 1, 2025 |
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GANESAN Vs. PALANIAMMAL (DIED)
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January 7, 2025 |
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GANESAN Vs. STATE OF TAMILNADU
|
December 8, 2025 |
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GANESAN KUMARESAN Vs. REGIONAL PASSPORT OFFICER
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August 26, 2025 |
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GANESH PRABHU Vs. DHANABAKKIAM ENTERPRISES
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April 21, 2025 |
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GENERAL MANAGER Vs. P.SUNDARAPARIPORANAM
|
October 10, 2025 |
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GENERAL MANAGER AND REVIEWING AUTHORITY Vs. S.V. MOTHILAL
|
March 28, 2025 |
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GENERAL MANAGER, CPF (INDIA) PVT. LTD Vs. C. KALAIVASAN
|
April 2, 2025 |
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GENERAL SECRETARY ONGC ALL EMPLOYEES UNION Vs. ASSISTANT MANAGER ONGC LTD.
|
February 12, 2025 |
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GITA POWER AND INFRASTRUCTURE PRIVATE LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION
|
October 7, 2025 |
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GNANARAJRAJAN Vs. DIRECTOR OF AGRICULTURE
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November 26, 2025 |
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GNANASEKARAN Vs. REVENUE DIVISIONAL OFFICER
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October 29, 2025 |
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GOKULESWARAN Vs. REGIONAL PASSPORT OFFICER
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October 14, 2025 |
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GOLDAIR INDIA PRIVATE LIMITED, THROUGH ITS DIRECTOR MR. RAJEEV MATTA Vs. AIRPORTS AUTHORITY OF INDIA, THROUGH JOINT GENERAL MANGER (OPERATIONS), REGIONAL HEADQUARTERS SOUTHERN REGION OPERATIONAL OFFICES COMPLEX CHENNAI AIRPORT
|
February 26, 2025 |
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GOLDEN EDUCATIONAL TRUST Vs. TAMIL NADU WAKF BOARD
|
August 4, 2025 |
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GOPAMMA Vs. MURUGESAN
|
November 28, 2025 |
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GOPI Vs. SHANTHI
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June 19, 2025 |
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GORANTLA GEOSYNTHETICS PVT. LTD. Vs. AKSHAYA SIGNATURE HOMES PVT. LTD.
|
April 16, 2025 |
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GOVERNMENT OF TAMIL NADU Vs. S. RAJAN
|
January 30, 2025 |
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GOVERNMENT OF TAMIL NADU Vs. ARUMUGAM PILLAI SEETHAI AMMAL
|
November 19, 2025 |
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GOVINDAN Vs. N.THULASINGAM
|
June 20, 2025 |
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GOVINDASAMY Vs. REGUPATHY
|
July 2, 2025 |
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GOVINDASWAMY Vs. ASSISTANT DIVISIONAL ENGINEER
|
February 17, 2025 |
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GOVINDHAN Vs. RAMALINGAM
|
January 29, 2025 |
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GOWRI Vs. MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED
|
January 28, 2025 |
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GRANDLIN Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 24, 2025 |
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GREENWAYS SHIPPING AGENCIES PVT LTD. Vs. UNION OF INDIA
|
March 28, 2025 |
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GROOM INDIA AND SPA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 9, 2025 |
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GUNASEELAN Vs. P.PERUMAL
|
March 14, 2025 |
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GUNASEKAR Vs. AMITHALINGAM
|
February 26, 2025 |
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GUNASEKARAN Vs. INSPECTOR OF POLICE
|
June 2, 2025 |
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GUNASEKARAN Vs. STATE
|
February 27, 2025 |
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GUNDU VIJI Vs. STATE
|
October 27, 2025 |
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GURUCHARAN SIVARAJ Vs. DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TAMIL NADU
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February 21, 2025 |
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GURUSAMY Vs. ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
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February 17, 2025 |
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GURUVAIAH Vs. STATE
|
January 31, 2025 |
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H. KALAIVANI Vs. S. SATHISH KUMAR
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October 15, 2025 |
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H.SANTHOSH Vs. DISTRICT COLLECTOR
|
June 10, 2025 |
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HANNON AUTOMOTIVE SYSTEMS INDIA PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 9, 2025 |
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HARIHARAN Vs. STATE OF TAMIL NADU
|
January 8, 2025 |
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HARIKUMAR RAJAH Vs. SOVEREIGN DAIRY INDUSTRIES LTD
|
February 21, 2025 |
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HARIPRASATH Vs. ASSISTANT COMMISSIONER, OFFICE OF THE ASSISTANT COMMISSIONER
|
January 31, 2025 |
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HARISH Vs. STATE
|
November 26, 2025 |
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HARISH GUPTA Vs. ASHISH GUPTA
|
December 19, 2025 |
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HARISH R. Vs. GOVERNMENT OF TAMIL NADU
|
April 2, 2025 |
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HARSAN Vs. STATE
|
December 2, 2025 |
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HCL TECHNOLOGIES LTD Vs. N.PARSARATHY
|
January 22, 2025 |
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HELAN JANANI Vs. ARUNKUMAR
|
January 22, 2025 |
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HENA LEATHER COMPANY Vs. M/S. CONCERIA VIRGINIA PVT. LTD.
|
July 18, 2025 |
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HI TECH CHEMICALS LIMITED Vs. DEPUTY CONTROLLER OF PATENTS AND DESIGNS
|
November 18, 2025 |
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HINDU MUNNANI Vs. STATE OF TAMIL NADU
|
June 13, 2025 |
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HINDUSTAN COCA COLA BEVERAGES Vs. M.NAGARAJ
|
August 1, 2025 |
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HINDUSTAN MOTOR FINANCE CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 11, 2025 |
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HONARARY SECRETARY Vs. N.S.BALACHANDAR
|
January 6, 2025 |
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HONEST RAJ Vs. STATE
|
November 7, 2025 |
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HOTHIRAM Vs. PURSHOTAM MOHTA
|
October 10, 2025 |
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I. SIVAKUMAR Vs. GENERAL MANAGER INDIAN OVERSEAS BANK
|
February 7, 2025 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. THIRUMURUGAN
|
April 17, 2025 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMTED. Vs. M.B.KAVYA
|
October 23, 2025 |
|
IFFCO TOKYO GENERAL INSURANCE COMPANY LIMITED Vs. PADAYA GOUNDER @ PADAYASAMY
|
December 12, 2025 |
|
IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. M. VIGNESH
|
April 8, 2025 |
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IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. K. VIJAYALAKSHMI
|
April 8, 2025 |
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IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. G. POORNIMA
|
April 8, 2025 |
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IFFCO-TOKIO GENERAL INSURANCE CO.LTD. Vs. P.RAMASAMY
|
November 27, 2025 |
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IFP PETRO PRODUCTS (PVT. ) LTD. Vs. CHIEF ENGINEER, MECHANICAL - THERMAL STATION & GAS TURBINE SCHEMES, TAMIL NADU POWER GENERATION CORPORATION LIMITED
|
March 28, 2025 |
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ILAMURUGAN Vs. BABU PILLAI
|
November 24, 2025 |
|
ILANGO Vs. STATE
|
August 20, 2025 |
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INDIAN BANK Vs. THE COMMERCIAL TAX OFFICER
|
April 16, 2025 |
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INDIAN HUME PIPE CO. , LIMITED Vs. MANAGING DIRECTOR, TWAD BOARD
|
January 28, 2025 |
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INDIRA GANDHI Vs. STATE OF TAMIL NADU
|
August 12, 2025 |
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INDO PACIFIC SOFTWARE AND ENTERTAINMENT LTD Vs. KONE ELEVATORS INDIA PVT. LTD
|
March 14, 2025 |
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INDRANI Vs. K.SUBRAMANI
|
July 18, 2025 |
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INMA INTERNATIONAL LIMITED Vs. INDIAN OVERSEAS BANK
|
April 3, 2025 |
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INMA INTERNATIONAL LTD. Vs. INDIAN OVERSEAS BANK
|
April 3, 2025 |
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J. ANBAZHAGAN Vs. J. RAMASAMY
|
January 27, 2025 |
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J. AYESHA Vs. GOVERNMENT OF TAMILNADU
|
March 13, 2025 |
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J. G. SPINNING MILLS (P) LTD. Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
January 3, 2025 |
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J. GANGATHARAN Vs. STATE OF TAMIL NADU
|
March 26, 2025 |
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J. JAYAPAULMOHAN Vs. ZAHIRA BANU
|
February 25, 2025 |
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J. JEBARANI Vs. STATE OF TAMIL NADU
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March 19, 2025 |
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J. KATHIRESAN Vs. M. N. BALAMURUGAN
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April 2, 2025 |
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J. MAHESWARI Vs. STATE OF TAMIL NADU
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April 7, 2025 |
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J. RAJATHILAGAM Vs. STATE OF TAMIL NADU
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April 2, 2025 |
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J. VENUGOPAL Vs. NLC INDIA LTD.
|
April 7, 2025 |
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J. VINOTH Vs. PRINCIPAL SECRETARY TOURISM AND CULTURE DEPARTMENT, GOVERNMENT OF TAMIL NADU
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February 21, 2025 |
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J.ARUN RAJ KUMAR Vs. JEYA VERONICA
|
January 7, 2025 |
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J.K.S.SATHATHUNISA Vs. DISTRICT COLLECTOR
|
February 14, 2025 |
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J.MATHIYALAGAN Vs. DEPUTY SUPERINTENDENT OF POLICE, CRIME BRANCH CID
|
June 5, 2025 |
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J.MUTHURAJAN Vs. S.VAIKUNDARAJAN
|
January 31, 2025 |
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J.REVATHI Vs. J.MUTHUKUMAR
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June 11, 2025 |
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J.REVATHY Vs. GOVERNMENT OF INDIA
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June 18, 2025 |
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J.SANKAR PARAMESWARAN Vs. CHITRA DEVI
|
July 15, 2025 |
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J.SUJATHA Vs. M.SATHYA
|
July 14, 2025 |
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J.THIRUPURASUNDARI Vs. MEENAKSHI
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December 12, 2025 |
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J.THOMAS JAYAPRABAKARAN Vs. R.LALITHAMBAL
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December 3, 2025 |
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JAGADEESAN Vs. MANAGING DIRECTOR
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June 17, 2025 |
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JAIN HOUSING Vs. INSPECTOR GENERAL OF REGISTRATION
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April 17, 2025 |
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JAIN STEELS INDUSTRIES Vs. LARSEN & TOUBRO LTD.
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September 26, 2025 |
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JAISAKTHI MATRICULATION SCHOOL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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February 25, 2025 |
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JAMES Vs. STATE
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February 13, 2025 |
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JANAKI Vs. DISTRICT REGISTRAR, KANYAKUMARI
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January 10, 2025 |
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JANARDHANAM PANICKER Vs. KUNJULEKSHMI AMMA
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September 3, 2025 |
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JAYAKUMAR Vs. STATE
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November 13, 2025 |
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JAYANTHAN Vs. STATE
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January 31, 2025 |
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JAYAPRAKASH NARAYANAN Vs. FRONTLINE HOSPITAL AND RESEARCH INSTITUTE
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September 19, 2025 |
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JAYARAJ Vs. STATE
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March 21, 2025 |
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JAYASAMRAJ Vs. DISTRICT COLLECTOR
|
December 2, 2025 |
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JAYASUDHA Vs. T.JAISUDHA
|
August 21, 2025 |
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JAYEM AUTOMOTIVES Vs. VEHICLE RESEARCH AND DEVELOPMENT
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July 16, 2025 |
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JEBADURAI Vs. STATE OF TAMIL NADU
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October 25, 2025 |
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JEEVA Vs. K. NANDA KUMAR
|
June 11, 2025 |
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JEEVAN Vs. STATE
|
January 9, 2025 |
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JEEVASIVAKUMAR Vs. C.R.CHANDRAN
|
October 17, 2025 |
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JESULT MADURAI PROVINCE, DINDIGUL Vs. BASKY TRUST HOSPITALS
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January 30, 2025 |
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JESURAJ JOHN BOSCO Vs. STATE
|
January 29, 2025 |
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JEYAGURU Vs. STATE OF TAMILNADU
|
December 17, 2025 |
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JEYAKUMARI Vs. STEPHEN
|
January 29, 2025 |
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JEYAMANI Vs. UMAMAHESHWARI
|
February 7, 2025 |
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JEYANTHI Vs. MANIKANDAN
|
September 26, 2025 |
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JEYANTHILAL Vs. DIRECTOR
|
November 18, 2025 |
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JITENDRA DAS MAGANTI Vs. MGM HEALTHCARE PVT. LTD.
|
April 17, 2025 |
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JOE PRAVEEN Vs. STATE
|
November 4, 2025 |
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JOHN BOSCO Vs. STATE
|
November 7, 2025 |
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JOSE HORMESE Vs. STATE
|
June 17, 2025 |
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K. ALAGARSAMY Vs. DISTRICT COLLECTOR DISTRICT COLLECTORATE
|
February 21, 2025 |
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K. ARJUNRAJ Vs. K. DHARMARAJ
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January 29, 2025 |
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K. BALAKRISHNAN Vs. STATE
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February 25, 2025 |
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K. DORAIRAJ Vs. KUPPAMMAL
|
August 26, 2025 |
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K. DURAISAMY Vs. A. CHINNASAMY
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March 24, 2025 |
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K. EKAMBARAM Vs. DR. PREMKUMAR
|
April 17, 2025 |
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K. GANESAN Vs. S. SELVI
|
October 29, 2025 |
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K. GNANASEKARAN Vs. DIRECTOR GENERAL OF POLICE, OFFICE OF THE DIRECTOR GENERAL OF POLICE
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April 7, 2025 |
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K. HEMALATHA, PROPRIETOR M/S. LOTUS KNIT FAB. Vs. INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES, BOARD OF INDUSTRIES AND COMMERCE
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February 26, 2025 |
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K. JAYACHANDRAN Vs. INSPECTOR OF POLICE
|
March 25, 2025 |
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K. JAYAKUMAR Vs. INSPECTOR GENERAL OF REGISTRATION
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December 4, 2025 |
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K. JAYAPRAKASH Vs. STATE OF TAMIL NADU
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April 15, 2025 |
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K. JOTHI Vs. STATE OF TAMIL NADU
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April 2, 2025 |
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K. KALAMANI Vs. STATE OF TAMIL NADU
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January 31, 2025 |
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K. KUMAR Vs. REVENUE DIVISIONAL OFFICER REVENUE DIVISION OFFICE
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December 16, 2025 |
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K. MANGAYARKARASI Vs. N.J. SUNDARESAN
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January 9, 2025 |
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K. MANGESH KUMAR Vs. DISTRICT COLLECTOR
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November 24, 2025 |
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K. MANI Vs. A. RAGINI
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December 10, 2025 |
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K. MANIKANDAN Vs. DISTRICT COLLECTOR/INSPECTOR OF PANCHAYAT, KARUR
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March 19, 2025 |
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K. P. THULASI Vs. STATE
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March 17, 2025 |
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K. PRABAKARAN Vs. S. BOOPATHI
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January 10, 2025 |
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K. R. RAJA Vs. R. SUDHA
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April 17, 2025 |
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K. R. S. KALADEVI Vs. M. MAYANDI SERVAI
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February 14, 2025 |
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K. RAJINISH KUMARI RAI Vs. GOVERNMENT OF PUDUCHERRY DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT
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January 31, 2025 |
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K. RANGASAMY Vs. K. DEVARAJ
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July 11, 2025 |
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K. RATNAM Vs. DISTRICT REGISTRAR, OFFICE OF THE DISTRICT REGISTRAR
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January 6, 2025 |
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K. RAVIKUMAR Vs. JOINT COMMISSIONER
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October 25, 2025 |
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K. S. BOOPATHI Vs. DIRECTOR OF SCHOOL EDUCATION (SERVICE DIVISION)
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January 31, 2025 |
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K. S. V. NATARAJA NADAR Vs. TMT. DURGA
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April 17, 2025 |
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K. SARAVANAN Vs. VICE CHANCELLOR
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December 17, 2025 |
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K. SELVARAJ Vs. MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION (COVAI) LTD
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April 2, 2025 |
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K. SIVAPIRAKASAM Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING, CORPORATION LTD.
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February 25, 2025 |
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K. SRIMATHI Vs. STATE OF TAMIL NADU
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February 12, 2025 |
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K. SUBRAMANIAM Vs. STATE OF TAMIL NADU
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March 12, 2025 |
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K. SUBRAMANIAM Vs. STATE OF TAMIL NADU
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March 24, 2025 |
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K. THANGASAMY Vs. ADDITIONAL CHIEF SECRETARY/COMMISSIONER OF LAND ADMINISTRATION
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March 19, 2025 |
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K. THILAGARAJ Vs. COMMISSIONER MADURANTAKAM MUNICIPALITY CHENGALPATTU DISTRICT
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April 2, 2025 |
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K. THIRAVIAM Vs. P. K. LATHA
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January 9, 2025 |
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K. THIYAGU Vs. STATE BY THE INSPECTOR OF POLICE
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October 25, 2025 |
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K. V. RAJENDRAN Vs. SUDHA KONGARA
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December 26, 2025 |
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K. VENKATARAMAMOORTHY Vs. ZONAL DEPUTY TAHSILDAR
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October 29, 2025 |
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K.A. GURUSEKAR Vs. INSPECTOR OF POLICE
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November 13, 2025 |
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K.ANBALAGAN Vs. SPECIAL OFFICER
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February 13, 2025 |
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K.B. RAJU Vs. K. ASOKAN
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March 18, 2025 |
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K.BABU Vs. PONNIAMMAL
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July 25, 2025 |
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K.BALAJI Vs. SELVI
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August 7, 2025 |
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K.BALASUBRAMANIYAN Vs. REGISTRAR,MANONMANIAM SUNDARANANAR UNIVERSITY,
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August 26, 2025 |
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K.DALPAT SINGH Vs. M/S GM MODULAR PRIVATE LIMITED
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November 26, 2025 |
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K.DHANASEKARAN Vs. CHIEF REGISTRAR OF BIRTHS & DEATH
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July 16, 2025 |
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K.EBRAHIM Vs. K.PRABUDOSS
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February 18, 2025 |
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K.G.KRISHNAN Vs. STATE OF TAMIL NADU
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December 15, 2025 |
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K.INDHUMATHI Vs. UNION OF INDIA
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August 11, 2025 |
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K.J.PRAVEENKUMAR, I.A.S. Vs. RAMA.RAVIKUMAR
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December 4, 2025 |
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K.J.VINOD Vs. REGISTRAR OF THE NATIONAL COMPANY LAW TRIBUNAL
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August 13, 2025 |
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K.JANSI RANI Vs. G.BALASUBRAMANIAN
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December 19, 2025 |
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K.K. RAMESH Vs. UNION OF INDIA
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October 3, 2025 |
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K.K.V.SEETHARAMAN Vs. R.CHANDERA SEKAR
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July 4, 2025 |
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K.KRISHNAPRIYAN Vs. XXX
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November 7, 2025 |
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K.KUMARASWAMY Vs. J.RAJARETNAM
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April 28, 2025 |
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K.LOGESHKUMAR Vs. N.RAVICHANDRAN
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November 28, 2025 |
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K.M.NALINISHREE Vs. STATE OF TAMIL NADU
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January 23, 2025 |
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K.MURALI Vs. B.R.BEEDU
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December 19, 2025 |
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K.MYILSAMY Vs. R.VELUMANI
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July 31, 2025 |
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K.N.SUBRAMANI ALIAS K.N.SUBRAMANIAN Vs. S.RATHNAKUMAR
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October 31, 2025 |
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K.P.KHADAR HUSSAIN Vs. COMMISSIONER, METTUR MUNICIPALITY
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April 28, 2025 |
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K.PREMA LATHA Vs. STATE OF TAMIL NADU
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February 6, 2025 |
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K.PUNNIYAMOORTHY Vs. ONDRAGA ENTERTAINMENT
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January 31, 2025 |
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K.R.VENKATASAMY Vs. SUBBURATHINAM KANNAMMAL (DIED)
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September 2, 2025 |
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K.RAJAMANI Vs. JOINT COMMISSIONER
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October 31, 2025 |
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K.RAJAMANICKAM Vs. P.M.KANAGASABAPATHY
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June 5, 2025 |
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K.RAVINDRAN Vs. STATE
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January 7, 2025 |
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K.S.GITA Vs. BEENA KOSARAJU
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September 12, 2025 |
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K.SHIVA KUMAR Vs. STATE
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January 6, 2025 |
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K.SOMASUNDARAM Vs. DISTRICT REVENUE OF FIRE , COLLECTORATE BUILDING, COMBATORE
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April 22, 2025 |
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K.SUGANTHY Vs. R.CHANDRASEKARAN
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May 28, 2025 |
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K.THILAGARAJ Vs. COMMISSIONER, MADURANTAKAM MUNICIPALITY
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June 19, 2025 |
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K.V. RAMARAJ Vs. K.V. SELVARAJ
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January 20, 2025 |
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K.V.MURUGESAN Vs. S.S.MANIYAN
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April 8, 2025 |
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K.VASANTHA Vs. STATE OF TAMIL NADU
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March 14, 2025 |
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K.VENKATACHALAPATHY Vs. STATE OF TAMILNADU
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May 21, 2025 |
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K.VIJAYA SREE Vs. MADRAS PURASAWALKAM HINDU JANOPAKARA SASWATHA NIDHI THE PERMANENT GENERAL BENEFIT FUND LTD
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October 25, 2025 |
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K.VIJAYARANGAM Vs. BAJAJ PROMOTERS PVT. LTD.
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December 12, 2025 |
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K.VINOTH Vs. V.SHANKAR
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November 13, 2025 |
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KALA DEVI Vs. STATE OF TAMIL NADU
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January 20, 2025 |
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KALANJIAM DEVELOPMENT FINANCIAL SERVICES Vs. INCOME TAX OFFICER (EXEMPTIONS), MADURAI
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May 9, 2025 |
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KALARANI Vs. STATE
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March 18, 2025 |
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KALEESWARAN Vs. STATE
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March 10, 2025 |
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KALIAMMAL Vs. GUNASEKARAN
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September 19, 2025 |
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KALIMUTHU Vs. STATE OF TAMILNADU
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November 10, 2025 |
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KALIYAPPAN Vs. PALANISAMY
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November 24, 2025 |
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KALPATARU POWER TRANSMISSION Vs. N.ATHIMUTHAN
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June 30, 2025 |
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KALYANASUNDARAM Vs. STATE
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November 20, 2025 |
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KALYANI SUNDARI Vs. SUDHAGAR
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January 6, 2025 |
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KAMALA Vs. AYYASAMY
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August 18, 2025 |
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KAMARAJ Vs. CHRISTHUDHAS.G
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August 5, 2025 |
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KAMATCHI Vs. SUSEELA
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June 2, 2025 |
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KANDASAMY Vs. DISTRICT COLLECTOR
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November 20, 2025 |
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KANICKARAJ Vs. INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
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April 23, 2025 |
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KANMANI Vs. STATE
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March 28, 2025 |
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KANNAN Vs. STATE OF TAMILNADU
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November 26, 2025 |
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KANNAN Vs. STATE
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December 26, 2025 |
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KANNAN Vs. STATE
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December 15, 2025 |
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KANNAN Vs. STATE
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December 17, 2025 |
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KANNIAMMAL Vs. S. ANJALA
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October 25, 2025 |
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KANYAKUMAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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July 21, 2025 |
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KARAIKAL CO-OP MILK SUPPLY SOCIETY Vs. V.RAMAKRISHNAN
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March 12, 2025 |
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KARAN TEXTILES Vs. GAYATRI DEVI
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August 8, 2025 |
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KARNAN Vs. STATE
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February 26, 2025 |
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KARNAN Vs. STATE
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April 3, 2025 |
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KARPAGAM Vs. SHANKAR KARIKAR
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July 14, 2025 |
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KARTHI @ KARTHIKEYAN Vs. STATE
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April 28, 2025 |
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KARTHICK Vs. STATE
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November 20, 2025 |
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KARTHICK Vs. STATE
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November 26, 2025 |
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KARTHICK Vs. JAIKUMAR CHRISTHURAJAN
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March 14, 2025 |
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KARTHICK Vs. S. PONNUPANDIAN
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February 20, 2025 |
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KARTHIK Vs. STATE
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December 17, 2025 |
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KARTHIKEYAN Vs. K.S. SURESHKUMAR
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February 6, 2025 |
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KARTHIKEYAN Vs. STATE OF TAMILNADU
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November 26, 2025 |
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KARTHIKEYAN Vs. STATE
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October 27, 2025 |
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KARUNYA SRI VARSHINI S.V. Vs. STATE OF TAMILNADU
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November 14, 2025 |
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KARUPPAIAH Vs. STATE OF TAMILNADU
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November 27, 2025 |
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KARUPPAN Vs. DISTRICT MAGISTRATE
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June 19, 2025 |
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KARUPPANAN Vs. RAJU
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November 12, 2025 |
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KARUPUCHETTY @ VAIYAPURI Vs. PAPATHI
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March 7, 2025 |
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KATHIRAVAN Vs. DISTRICT REGISTRAR (ADMINISTRATION)
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December 4, 2025 |
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KATHYAYINI REDDY Vs. PIDINTALA NAVNEET KUMAR REDDY
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June 23, 2025 |
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KAVITHA Vs. R.LATHA
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April 29, 2025 |
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KAVIYARASAN Vs. STATE OF TAMILNADU
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December 12, 2025 |
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KAYAR NISHA Vs. STATE BY INSPECTOR OF POLICE
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July 2, 2025 |
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KESARI HIGHER SECONDARY SCHOOL, REP BY ITS SECRETARY/CORRESPONDENT Vs. STATE OF TAMIL NADU
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February 27, 2025 |
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KESAVARAMAN Vs. STATE OF TAMIL NADU
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December 19, 2025 |
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KHIVRAJ TECH PARK PVT. LTD. Vs. UNION OF INDIA, THE SECRETARY, NEW DELHI
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April 15, 2025 |
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KHUJEM BADRUDDIN Vs. ALLIED SALES (INDIA)
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January 24, 2025 |
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KILBURN ELECTRICALS LTD. Vs. MADRAS PINJRAPOLE
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June 26, 2025 |
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KINGS INTERNATIONAL MEDICAL ACADEMY PVT. LTD. Vs. DISTRICT COLLECTOR, CHENGALPATTU
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April 8, 2025 |
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KIRUTHIGA Vs. STATE
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November 10, 2025 |
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KOCHADAI Vs. RAJESH
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March 25, 2025 |
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KODANDA Vs. STATE OF TAMILNADU
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October 24, 2025 |
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KODIYARASU Vs. PONNUSAMI
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March 18, 2025 |
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KOMARATHAL Vs. VALARMATHI
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November 26, 2025 |
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KOUNDIAMMAL Vs. MARAPPAN
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September 12, 2025 |
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KOUSALYA SRINIVASAN Vs. C.KRISHNAN
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November 21, 2025 |
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KOVAI MAVATTA PRICOL THOSHILALAR, OTRUMAI SANGAM Vs. GOVERNMENT OF TAMIL NADU
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March 26, 2025 |
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KOVARTHANA REDDY Vs. STATE BY INSPECTOR OF POLICE
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July 2, 2025 |
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KRISH TECHNOLOGIES Vs. MICRONOVA SINGAPORE PTE LTD.
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June 13, 2025 |
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KRISHNA DEVANANDAN Vs. AUROVILLE FOUNDATION
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March 4, 2025 |
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KRISHNA DEVARAYA Vs. COMMISSIONER
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November 14, 2025 |
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KRISHNAMMAL Vs. SECRETARY TO GOVERNMENT
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April 29, 2025 |
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KRISHNAMURTHY VIJAYAKUMAR Vs. K.S. SRINIVASAN
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January 30, 2025 |
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KRISHNAN Vs. SUB REGISTRAR
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October 25, 2025 |
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KRITHIKA NATARAJAN, DAUGHTER OF LATE MR. NATARAJAN Vs. OFFICIAL LIQUIDATOR, AS PROVISIONAL LIQUIDATOR OF M/S. MAXWORTH ORCHARDS (INDIA) LTD.
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January 29, 2025 |
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KUMAR Vs. STATE OF TAMILNADU
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December 12, 2025 |
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KUMAR Vs. M. DEEPAN
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February 24, 2025 |
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KUMARESHAN Vs. STATE
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March 11, 2025 |
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L. ANNAPOORANI Vs. MANI
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November 24, 2025 |
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L. MANIKANDAN Vs. STATE
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December 26, 2025 |
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L. RAMESH Vs. T. VEDAVALLI
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March 20, 2025 |
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L. SURESH Vs. AGRICULTURAL PRODUCTION COMMISSIONER AND PRINCIPAL SECRETARY TO GOVT.
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March 18, 2025 |
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L.MUNIYANDI Vs. K.DINESH RAJA
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December 12, 2025 |
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L.SANTHANAKRISHNAN Vs. T.NIRMALA
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March 19, 2025 |
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LAKSHMI Vs. DISTRICT COLLECTOR
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December 15, 2025 |
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LAKSHMI Vs. DISTRICT COLLECTOR
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December 5, 2025 |
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LAKSHMI AMMAL Vs. K.G.KOKILA
|
July 18, 2025 |
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LAKSHMI HOMES PRIVATE LIMITED Vs. PACHAIYAMMAL EDUCATIONAL TRUST
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December 17, 2025 |
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LALLI Vs. SECRETARY TO GOVERNMENT
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March 6, 2025 |
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LEEMA CONSTRUCTION Vs. CHAIRMAN
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December 8, 2025 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. INSURANCE OMBUDSMAN OFFICE
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November 24, 2025 |
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LOGANATHAN Vs. STATE OF TAMIL NADU
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February 21, 2025 |
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LOTUS HOSPITAL AND RESEARCH CENTRE LTD. Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. , THROUGH ITS AUTHORISED SIGNATORY AND JOINT GENERAL MANAGER (LAW), R. MURUGESAN
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February 26, 2025 |
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LUCKY FOOTWEAR COMPONENTS Vs. AUTHORIZED OFFICER
|
October 29, 2025 |
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LUYEE RAJA Vs. KAVITHA
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February 21, 2025 |
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M. AKBER ALI Vs. K. SURESH
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April 2, 2025 |
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M. CHINNASAMY Vs. STATE
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January 28, 2025 |
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M. DINESH Vs. STATE OF TAMIL NADU
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November 10, 2025 |
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M. ETHIRAJAN Vs. G. VARALAKSHMI.
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September 26, 2025 |
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M. GAGAN BOTHRA Vs. BALAMANIAN
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October 10, 2025 |
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M. GUNASEKARAN Vs. DISTRICT REGISTRAR
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February 27, 2025 |
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M. JAYAKUMAR Vs. MANAGING DIRECTOR AND CEO, ICICI BANK LTD.
|
September 22, 2025 |
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M. JOSEPH Vs. DISTRICT TREASURY OFFICER, DISTRICT TREASURY OFFICE, COIMBATORE
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January 30, 2025 |
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M. JOTHI Vs. GOVERNMENT OF TAMIL NADU
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February 24, 2025 |
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M. K. R. MOHAN Vs. K. SIVANANDHAM
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March 19, 2025 |
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M. KRISHNAMURTHY Vs. UNION OF INDIA
|
March 10, 2025 |
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M. LOKESH BABU Vs. CHAIRMAN CUM MANAGING DIRECTOR, TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LTD.
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March 25, 2025 |
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M. MAHENDRAN Vs. SECRETARY TO GOVERNMENT
|
March 17, 2025 |
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M. MALLIGA Vs. MEMBER SECRETARY
|
April 8, 2025 |
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M. MARIAPPAN Vs. STATE OF TAMILNADU
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November 17, 2025 |
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M. MAYA BOOPATHI Vs. AUTHORISATION COMMITTEE (TRANSPLANTATION)
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January 7, 2025 |
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M. MICHEAL SNOW JERIN Vs. DISTRICT REVENUE OFFICER, THOOTHUKUDI
|
March 19, 2025 |
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M. MOHAMED MUSTAFA Vs. DISTRICT COLLECTOR, SIVAGANGAI
|
February 24, 2025 |
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M. NAGARAJ Vs. DIRECTOR, DEPARTMENT OF AGRICULTURAL MARKETING AND AGRI BUSINESS
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March 17, 2025 |
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M. P. NAGARAJAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
April 2, 2025 |
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M. PARAMESHWARAN Vs. STATE OF TAMILNADU
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November 27, 2025 |
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M. RAJALAKSHMI Vs. REGISTRAR OF COOPERATIVE SOCIETIES (HOUSING), OFFICE OF THE REGISTRAR OF COOPERATIVE SOCIETIES
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January 28, 2025 |
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M. RAJESH Vs. STATE OF TAMIL NADU
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April 8, 2025 |
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M. SATHIYAMOORTHY Vs. STATE OF TAMIL NADU
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January 10, 2025 |
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M. SELVAM Vs. JAYAPRAKASH
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November 28, 2025 |
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M. SELVARAJ Vs. STATE REP. BY DEPT.
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September 10, 2025 |
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M. SHANKAR Vs. T. RAJA CHIDAMBARAM
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December 4, 2025 |
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M. SHEELA Vs. R. VISALATCHI
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July 3, 2025 |
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M. SONAIMUTHU Vs. COMMISSIONER
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December 15, 2025 |
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M. SRINIVASAN Vs. CHANCELLOR OF UNIVERSITIES
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February 25, 2025 |
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M. THANGASAMI Vs. PROJECT OFFICER, NHAI BANGALORE-CHENNAI EXPRESSWAY, BENGALURU
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April 8, 2025 |
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M. THIRUVALLUVAN Vs. STATE OF TAMIL NADU
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March 19, 2025 |
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M. VADIVEL Vs. STATE OF TAMIL NADU
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January 28, 2025 |
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M. VENKATASUBRAMANIAM Vs. PRESIDING OFFICER, LABOUR COURT
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January 22, 2025 |
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M. VETHAVAN Vs. STATE
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December 16, 2025 |
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M.A. Vs. SUPERINTENDENT OF POLICE
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May 22, 2025 |
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M.A.SHIVAKUMARAN, SREE RAJESWARI MILL LTD. Vs. INSPECTOR GENERAL OF REGISTRATION-CUM-CHIEF
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February 13, 2025 |
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M.AHAMED JESIMABANU Vs. A.MOHAMED MAIDEEN
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March 26, 2025 |
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M.AMRITHA Vs. UNION TERRITORY OF PUDUCHERRY
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November 27, 2025 |
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M.ANGURAJ Vs. B.V.A.SEKAR
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February 18, 2025 |
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M.ANNAMALAI Vs. Y.M.C.A. COLLEGE
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February 7, 2025 |
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M.ARASUPANDI Vs. COMMISSIONER OF POLICE
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June 20, 2025 |
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M.BALASUBRAMANIAN Vs. SUNDARAMBAL
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February 13, 2025 |
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M.BAMA Vs. K.GANESHAMURTHY
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August 8, 2025 |
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M.DAKSHINA MURTHY Vs. UNION OF INDIA
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December 4, 2025 |
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M.DAMODARAN Vs. GANESH GOLD THREAD MANUFACTURING CO.
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September 19, 2025 |
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M.DHANAMMAL Vs. COMMISSIONER, EPFO
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March 28, 2025 |
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M.GAJENDRAN Vs. M/S.EVEREST BLUE METALS
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October 23, 2025 |
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M.GANESAN Vs. KANNIAPPAN
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July 18, 2025 |
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M.JAYASHREE Vs. STATE
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October 29, 2025 |
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M.KALAISELVI Vs. K.KANNAIYAN
|
November 14, 2025 |
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M.KALAVATHY Vs. C.MADHUBALA
|
October 8, 2025 |
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M.KANNAN @ SOLAI KANNAN Vs. DISTRICT COLLECTOR
|
June 24, 2025 |
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M.KARUNANIDHI Vs. G.VASANTHAMANI
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July 2, 2025 |
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M.KUMAR Vs. NIL
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November 5, 2025 |
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M.MANIKANDAN Vs. STATE OF TAMIL NADU
|
November 27, 2025 |
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M.MARIYAPPAN Vs. STATE
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January 8, 2025 |
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M.MOHAN Vs. G.JANARTHANAN
|
September 12, 2025 |
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M.MURUGAN Vs. P.PANDIAN
|
February 3, 2025 |
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M.MURUGAPPAN Vs. STATE BY THE INSPECTOR OF POLICE
|
September 1, 2025 |
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M.NAGARAJAN Vs. STATE
|
August 18, 2025 |
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M.NARAYANASWAMY Vs. K.RAJESWARI
|
July 1, 2025 |
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M.P.BALAJI PRAKASAM Vs. STATE
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April 28, 2025 |
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M.PARTHASARATHI SELVA GANESAN Vs. P.L.W.A.HIGHER SECONDARY SCHOOL COMMITTEE
|
December 18, 2025 |
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M.PERIYASAMY Vs. DIRECTOR GENERAL OF POLICE
|
December 16, 2025 |
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M.POTHUMPONNU Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT
|
March 20, 2025 |
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M.R.YAJITH KRISHNA Vs. UNION OF INDIA
|
September 22, 2025 |
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M.RAJAPANDIAN Vs. MINOR V.MANOJ
|
February 17, 2025 |
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M.SELVAMANI@DAISY Vs. S.PREMKUMAR
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November 27, 2025 |
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M.SIVAKALAI Vs. CHETTIGE ESTATE
|
July 25, 2025 |
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M.SIVAKUMAR Vs. PRINCIPAL SECRETARY TO THE REVENUE DEPARTMENT, SECRETARIAT,
|
August 26, 2025 |
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M.SUBRAMANI Vs. INSPECTOR GENERAL OF REGISTRATION
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March 12, 2025 |
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M.SUNDARARAJAN Vs. RAMESH MARKETING
|
November 17, 2025 |
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M.VASANTHI Vs. REVENUE DIVISIONAL OFFICER
|
November 12, 2025 |
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M.VEERAN Vs. GENERAL MANAGER – HRM
|
September 26, 2025 |
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M.VIJAYAKUMAR Vs. S.MANI
|
July 10, 2025 |
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M/S ARTZSOURCE TECHNOLOGY Vs. M/S BHARTI AIRTEL LTD.
|
November 19, 2025 |
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M/S DCW LTD. Vs. JOINT COMMISSIONER OF LABOUR / ADDITIONAL REGISTRAR OF TRADE UNION, TIRUNELVELI
|
November 26, 2025 |
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M/S V.K. & CO, Vs. SUPERINTENDING ENGINEER
|
December 26, 2025 |
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M/S. CYBERCITY HOUSING PRIVATE LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 19, 2025 |
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M/S. IIFL FACILITIES SERVICES LIMITED Vs. THE COMMISSIONER OF LAND ADMINISTRATION
|
May 9, 2025 |
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M/S.APEX LABORATORIES PVT. LTD. Vs. M/S. KNOLL HEALTHCARE PVT LTD
|
June 19, 2025 |
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M/S.CHENNAI METRO RAIL LTD. Vs. M/S.TRANSTONNELSTROY
|
November 7, 2025 |
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M/S.DHANA CAPITAL AND FINANCE LIMITED Vs. M/S.VIKRAM BIKE ZONE PRIVATE LIMITED
|
June 23, 2025 |
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M/S.KRK EDUCATION TRUST Vs. D.PREM, PROPRIETOR
|
December 4, 2025 |
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M/S.LARSEN AND TOUBRO LTD. Vs. M/S.JAIN STEELS INDUSTRIES
|
July 23, 2025 |
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M/S.OCEAN LIFESPACES INDIA PVT. Vs. RAMANIYAM OCEAN DEW OWNERS WELFARE ASSOCIATION
|
August 11, 2025 |
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M/S.SEA ROCK INFRASTRUCTURE Vs. CHENNAI PORT AUTHORITY, ENGINEERING DEPARTMENT
|
August 5, 2025 |
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M/S.SHARMA CENTRE FOR HERITAGE EDUCATION Vs. DIRECTOR, FRCA WING
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June 27, 2025 |
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M/S.TARUN RESIDENCY WELFARE ASSOCIATION (REG) Vs. UNION OF INDIA
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December 5, 2025 |
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M/S.TRACTORS AND FARM EQUIPMENT LIMITED Vs. M/S.SHREEJI TRACTORS
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June 23, 2025 |
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M/S.WELLCOME FISHERIES LIMITED Vs. ECGC LIMITED
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July 7, 2025 |
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MADESWARAN Vs. DISTRICT COLLECTOR, COLLECTOR OFFICE
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February 17, 2025 |
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MADHAIYAN Vs. K.TIRUPATHI
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July 14, 2025 |
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MADHAN MOHAN ROY Vs. SANGEETHA
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May 22, 2025 |
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MADHAVAN Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LIMITED
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March 28, 2025 |
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MADHU SRI AKKABAI AMMANI GHADGE RAO Vs. STATE OF TAMILNADU
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August 13, 2025 |
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MADIPAKKAM NORTH EAST RESIDENTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
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April 1, 2025 |
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MADRAS GYMKHANA CLUB CHENNAI Vs. GOV.OF TAMIL NADU CHENNAI
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February 18, 2025 |
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MADRAS PINJRAPOLE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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January 24, 2025 |
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MADUMITHA Vs. STATE OF TAMIL NADU
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November 14, 2025 |
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MADURA COATS PVT. LTD. Vs. STATE OF TAMIL NADU
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March 7, 2025 |
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MADURAI MALTI FUNCTIONAL COMPLEX PVT. LTD. Vs. MADURAI CORPORATION
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February 20, 2025 |
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MAGMA HDI GENERAL INSURANCE COMPANY LIMITED Vs. SACHHALA PAVITRAMMA
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January 28, 2025 |
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MAGUDAPATHI Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR,
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October 6, 2025 |
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MAHALAKSHMI THAYANITHI Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT
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May 8, 2025 |
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MAHALINGAM Vs. STATE
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April 23, 2025 |
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MAHAVIR PLANTATIONS PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
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January 22, 2025 |
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MAHENDHIRAN Vs. STATE OF TAMILNADU
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December 8, 2025 |
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MAHENDIRAN Vs. STATE
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February 25, 2025 |
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MAHENDRA KUMAR Vs. KUSUM
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October 8, 2025 |
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MAHESWARY Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION
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April 2, 2025 |
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MAILLAMMAL Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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January 3, 2025 |
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MALAIYANDI Vs. STATE OF TAMILNADU
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December 18, 2025 |
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MALAR SELVI Vs. DIRECTOR, DIRECTORATE OF VIGILANCE AND ANTI CORRUPTION
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July 9, 2025 |
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MALIK BASHA Vs. STATE OF TAMIL NADU
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October 29, 2025 |
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MALLIGA Vs. E. MANIMEGALAI
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April 9, 2025 |
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MANAGEMENT / PRESIDENT Vs. V. CHANDRASEKARAN
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November 10, 2025 |
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MANAGEMENT ARUMUGANERI SALT WORKER CO-OPERATIVE PRODUCTION AND SALE SOCIETY Vs. S.A.MURUGESAN
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September 10, 2025 |
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MANAGEMENT ATHUR AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD. Vs. GENERAL SECRETARY SALEM JILLA SUMAITHOOKUM
|
April 17, 2025 |
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MANAGEMENT MAGNA AUTOMOTIVE INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF LABOUR
|
June 11, 2025 |
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MANAGEMENT O522, KOVILPATTI AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD., Vs. G.BALASUBRAMANIAN
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August 6, 2025 |
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MANAGEMENT OF BELVIDERE ESTATE Vs. ADDITIONAL COMMISSIONER OF LABOUR APPELLATE AUTHORITY
|
May 29, 2025 |
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MANAGEMENT OF DYNAMATIC TECHNOLOGIES LIMITED (JKM AUTO) Vs. E. SEENUVAASAN
|
February 25, 2025 |
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MANAGEMENT OF EID PARRY INDIA Vs. PRESIDING OFFICER
|
December 1, 2025 |
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MANAGEMENT OF GODREJ & BOYCE MANUFACTURING Vs. UNITED LABOUR FEDERATION
|
August 11, 2025 |
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MANAGEMENT OF M/S. NIPRO INDIA CORPORATION PVT. LTD. Vs. S. SHANKAR
|
April 2, 2025 |
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MANAGEMENT OF TAMILNADU CIVIL SUPPLIES CORPORATION LTD, Vs. ALL INDIA FOOD AND ALLIED WORKERS UNION
|
March 11, 2025 |
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MANAGEMENT TAMIL NADU STATE TRANSPORT Vs. D.ALEXANDER
|
December 10, 2025 |
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MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (CBE) LTD Vs. L. MURUGAIAN
|
April 16, 2025 |
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MANAGEMENT, ERODE SARVODAYA SANGAM Vs. B. MURUGESAN M/60
|
February 21, 2025 |
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MANAGEMENT, MADURA COATS PVT. LTD. Vs. R.PAULVANNAN
|
July 9, 2025 |
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MANAGEMENT, SALEM CO-OPERATIVE SUGAR FACTORY, Vs. C.BOOPATHY
|
March 6, 2025 |
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MANAGEMENT, SHRI ANANDAKUMAR MILLS LTD Vs. PRESIDING OFFICER, LABOUR COURT
|
January 28, 2025 |
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MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION Vs. STATE GENERAL SECRETARY, TAMIL NADU LABOUR REDRESSAL OF GRIEVANCES UNION
|
August 6, 2025 |
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MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SPECIAL JOINT COMMISSIONER
|
March 12, 2025 |
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MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. Vs. FIVE MEN COMMITTEE, TAMIL NADU STATE TRANSPORT CORPORATION EMPLOYEES
|
January 30, 2025 |
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MANAGEMENT, VAIGAI FINE TEX Vs. K. SARAVANAN
|
April 1, 2025 |
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MANAGER RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SANJEEVAN
|
January 29, 2025 |
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MANAGER, MAGMA HDI GENERAL INS. Vs. N.P.PERUMAL
|
July 17, 2025 |
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MANAGER, MAGMA HDI GENERAL INSURANCE CO. LTD Vs. A. RAJKANNU
|
April 8, 2025 |
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MANAGER, NATIONAL INSURANCE CO. Vs. PALANI
|
June 9, 2025 |
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MANAGER, NATIONAL INSURANCE COMPANY LTD., Vs. R.CHANDRASEKAR
|
November 13, 2025 |
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MANAGER, PROFESSIONAL COURIER Vs. TMT. DEEPA ARUNOCHALEESHWER
|
January 3, 2025 |
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MANAGER, RELIANCE GENERAL INSURANCE CO. LTD Vs. S. HEMAA
|
April 21, 2025 |
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MANAGER, SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. A. THANGARAJ
|
April 8, 2025 |
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MANAGER, UNITED INDIA INSURANCE Vs. RAJINI
|
June 30, 2025 |
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MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. V. NAVEENDHARAN
|
April 17, 2025 |
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MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. KRISHNAKUMARI
|
March 14, 2025 |
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MANAGING DIRECTOR Vs. S. SATHEESHKUMAR
|
November 19, 2025 |
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MANAGING DIRECTOR M/S. TAMILNADU STATE TRANSPORT CORPORATION Vs. UGGIVANAM
|
September 25, 2025 |
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MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. RAJESWARI
|
August 4, 2025 |
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MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. R.DORAIRAJ
|
May 29, 2025 |
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MANAGING DIRECTOR, CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. SANTHI
|
January 2, 2025 |
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MANAGING DIRECTOR, K. S. R. T. C. K. H. ROAD, BANGALORE Vs. S. RAMANATHAN
|
February 26, 2025 |
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MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION LTD Vs. N. RAJESWARA RAO
|
February 4, 2025 |
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MANAGING DIRECTOR, KARNATAKA STATE TRANSPORT CORPORATION LTD Vs. DHANASEKARAN
|
March 21, 2025 |
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MANAGING DIRECTOR, TAMIL NADU STATE TRAMS. CORPN. LTD. Vs. BHUVANESWARI
|
January 7, 2025 |
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MANAGING DIRECTOR, TAMIL NADU STATE TRANS. CORP. Vs. R.DHANA SEKARA PANDIAN
|
January 9, 2025 |
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MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUM.) LTD Vs. KAVITHA
|
March 12, 2025 |
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MANATEC ELECTRONICS PVT. LTD. Vs. UNION TERRITORY OF PUDUCHERRY
|
June 19, 2025 |
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MANDI AMMAL Vs. SPECIAL THASILDHAR [LA] (HOUSING)
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November 14, 2025 |
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MANGESHRAJAN Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA
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April 17, 2025 |
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MANI Vs. STATE OF TAMIL NADU
|
December 18, 2025 |
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MANIGANDAN Vs. STATE
|
November 10, 2025 |
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MANIKANDAN Vs. STATE
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January 31, 2025 |
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MANIKANDAN Vs. STATE OF TAMILNADU
|
November 10, 2025 |
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MANIKANDAN Vs. STATE
|
November 21, 2025 |
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MANIKANDAN Vs. STATE OF TAMILNADU
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December 8, 2025 |
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MANIKANDARAJ Vs. EDWARD DEVANATHAN
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March 27, 2025 |
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MANIMARAN Vs. STATE OF TAMILNADU
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November 10, 2025 |
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MANITHAVASU Vs. STATE OF TAMILNADU
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December 16, 2025 |
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MANIVANNAN Vs. STATE
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December 17, 2025 |
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MANOHARAN Vs. STATE
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December 18, 2025 |
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MARCO LICATA Vs. UNION OF INDIA
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August 21, 2025 |
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MARIAPPA Vs. STATE
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January 3, 2025 |
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MARIMUTHU Vs. STATE
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November 7, 2025 |
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MARIYAPPAN Vs. STATE OF TAMILNADU
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November 10, 2025 |
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MARUDHU PANDI Vs. STATE
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March 24, 2025 |
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MARUTHAMBAL Vs. DISTRICT REVENUE OFFICER, KARUR
|
April 15, 2025 |
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MARUTHAYEE Vs. SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT, SECRETARIAT, FORT ST. GEORGE
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March 28, 2025 |
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MARUTHURAJ Vs. STATE OF TAMILNADU
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November 17, 2025 |
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MATHEW Vs. STATE
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January 31, 2025 |
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MATHEW JEBASINGH Vs. DISTRICT REGISTRAR (SOCIETIES)
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January 17, 2025 |
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MATHIVANAN Vs. JEGATHA
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January 28, 2025 |
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MATHIYARASU Vs. PRINCIPAL SECRETARY TO GOVERNMENT, FAMILY AND WELFARE DEPARTMENT, SECRETARIAT
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March 26, 2025 |
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MATHIYAZHAGAN Vs. STATE
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December 17, 2025 |
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MAVILLAPALLI LAVANYA Vs. MAVILLAPALLI SIVA ADITYA
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August 29, 2025 |
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MECON LIMITED Vs. GOVERNMENT OF TAMIL NADU
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January 8, 2025 |
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MEENA Vs. STATE
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January 10, 2025 |
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MEENA Vs. STATE OF TAMILNADU
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October 25, 2025 |
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MEENAKSHI Vs. KANNAN
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January 28, 2025 |
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MEENAKSHISUNDARAM Vs. DISTRICT REGISTRAR
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January 29, 2025 |
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MEENAMBIGAI Vs. MALATHY
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August 5, 2025 |
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MEHRUNNISSABI Vs. S. MURUGAVEL
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December 18, 2025 |
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MEKHALA Vs. S.R.G.VIGNESH RAJA
|
November 7, 2025 |
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METAMORF INTERIORS AND DESIGNERS PVT. LTD. Vs. ASSISTANT COMMISSIONER (ST)
|
February 5, 2025 |
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METROZONE Vs. OZONE PROJECTS
|
August 29, 2025 |
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MI.DHA. PANDIAN @ PANDIARAJAN Vs. COMMISSIONER OF POLICE
|
March 5, 2025 |
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MICHAELRAJ Vs. SENIOR INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE, THOOTHUKUDI
|
February 26, 2025 |
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MICRO OFFICE, UNITED INDIA INSURANCE CO. LTD. Vs. R. MENAGA
|
April 30, 2025 |
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MILAN TEXTILE ENTERPRISES PVT. LTD., Vs. INITIATING OFFICER, DEPUTY COMMISSIONER OF INCOME TAX
|
November 27, 2025 |
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MINOR VIKASH Vs. PRIYA
|
November 13, 2025 |
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MIPALLOY PRIVATE LIMITED Vs. CHIEF EXECUTIVE OFFICER GOVERNMENT E-MARKET PLACE
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April 1, 2025 |
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MIR FEROZE ALI Vs. SANGEETHA THILAK
|
January 21, 2025 |
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MODENIK LIFESTYLE PRIVATE LIMITED Vs. TAMIL NADU POLLUTION CONTROL BOARD
|
April 17, 2025 |
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MOHACCHEN LASKAR Vs. STATE
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October 27, 2025 |
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MOHAMED ALI B. Vs. SENTHILKUMARI SECRETARY
|
December 12, 2025 |
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MOHAMMAD GANI Vs. P. RAJENDRA PRASAD
|
April 8, 2025 |
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MOHAMMED ASSAN Vs. JOINT SUB REGISTRAR NO. II
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January 20, 2025 |
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MOHAMMED FARUK Vs. UNION OF INDIA
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March 21, 2025 |
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MOHAMMED IQBAL Vs. S.MANONMANIAN
|
September 16, 2025 |
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MOHAMMED THARIK ANVAR Vs. STATE OF TAMIL NADU
|
January 21, 2025 |
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MOHANRAJ Vs. STATE
|
December 1, 2025 |
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MRF LTD Vs. ADDITIONAL DIRECTOR DGGI
|
November 28, 2025 |
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MRF LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
February 20, 2025 |
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MS. R. A. AND CO. Vs. ADDITIONAL COMMISSIONER OF CENTRAL TAXES
|
July 21, 2025 |
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MUHAMADU ABSARKHAN Vs. STATE
|
November 4, 2025 |
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MUHAMMED MUDASSIR Vs. STATE
|
December 3, 2025 |
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MUHAMMED MUJEEBUR RAHMAN Vs. TAMIL NADU WAKF BOARD
|
July 22, 2025 |
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MUNICIPAL COUNCIL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
November 28, 2025 |
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MUNICIPAL COUNCIL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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April 2, 2025 |
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MUNIRAJ Vs. STATE
|
July 1, 2025 |
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MUNIRAJ Vs. STATE
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December 16, 2025 |
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MUNIYAN Vs. STATE
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October 30, 2025 |
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MUNIYASAMY Vs. STATE
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March 4, 2025 |
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MUNIYASAMY Vs. STATE OF TAMILNADU
|
December 2, 2025 |
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MUNUSAMY Vs. MANJULA
|
July 3, 2025 |
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MURTHI Vs. SUPERINTENDENT OF POLICE
|
December 1, 2025 |
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MURUGAIYAN Vs. M. RAMALAINGAM
|
January 29, 2025 |
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MURUGAN Vs. STATE OF TAMILNADU
|
November 24, 2025 |
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MURUGAN Vs. STATE OF TAMIL NADU
|
December 19, 2025 |
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MURUGAYEE Vs. STATE
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January 22, 2025 |
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MURUGESAN Vs. STATE
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October 10, 2025 |
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MURUGESAN Vs. INSPECTOR OF POLICE
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July 15, 2025 |
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MURUGESAN Vs. STATE
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April 4, 2025 |
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MURUGESAN Vs. STATE
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January 31, 2025 |
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MURUGESAN Vs. STATE
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November 4, 2025 |
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MURUGESAN Vs. STATE
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March 18, 2025 |
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MUTHAIAH Vs. RAMAMOORTHY
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February 7, 2025 |
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MUTHU Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
|
April 7, 2025 |
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MUTHU Vs. STATE
|
December 2, 2025 |
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MUTHU Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
|
April 16, 2025 |
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MUTHU KUMAR Vs. STATE
|
January 31, 2025 |
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MUTHUKANNAN Vs. STATE OF TAMILNADU
|
December 17, 2025 |
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MUTHUKRISHNAN Vs. STATE OF TAMIL NADU
|
December 4, 2025 |
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MUTHUKUMARAN Vs. STATE
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December 8, 2025 |
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MUTHULAKSHMI Vs. STATE
|
November 27, 2025 |
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MUTHUPANDI Vs. STATE OF TAMILNADU
|
November 3, 2025 |
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MUTHUPANDI Vs. STATE OF TAMILNADU
|
December 15, 2025 |
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MUTHURAJ Vs. STATE OF TAMILNADU
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December 12, 2025 |
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MUTHUSUDALAI Vs. STATE
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December 26, 2025 |
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MYTHRI MOVIE MAKERS Vs. DR.ILAIYARAAJA
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December 3, 2025 |
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N. CHELLADURAI Vs. SECRETARY TO GOVERNMENT, HIGHWAYS AND MINOR PORTS
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January 21, 2025 |
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N. D. RAMAMURTHY Vs. CORPORATION OF CHENNAI
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February 20, 2025 |
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N. DEVADOSS Vs. DISTRICT COLLECTOR SIVAGANGAI DISTRICT, SIVAGANGAI
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March 12, 2025 |
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N. DHANABAGYAM Vs. J. RAJESWARI
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July 21, 2025 |
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N. HARIKRISHNAN Vs. PARAMESHWARI
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September 26, 2025 |
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N. INDIRA Vs. DISTRICT COLLECTOR
|
November 25, 2025 |
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N. J. SELVAKUMAR Vs. STATE
|
February 24, 2025 |
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N. MAHENDRA BABU Vs. N. KAVERI
|
November 6, 2025 |
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N. MOHAN RAJ Vs. PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT
|
March 3, 2025 |
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N. MOHANA DEEPA Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
February 10, 2025 |
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N. RAJAN Vs. GOVERNMENT OF TAMIL NADU
|
March 14, 2025 |
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N. RAMAMOORTHY Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
|
March 21, 2025 |
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N. RAMASAMY Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT
|
April 7, 2025 |
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N. RAVICHANDRAN Vs. GOVERNMENT OF TAMIL NADU
|
February 24, 2025 |
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N. S. BALASUBRAMANIAM Vs. DIRECTOR OF SCHOOL EDUCATION (SERVICE DIVISION)
|
January 30, 2025 |
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N. S. MOHANAKRISHNAN Vs. J. ASHA
|
April 8, 2025 |
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N. SELVAM Vs. REGISTRAR GENERAL, HIGH COURT, MADRAS
|
February 21, 2025 |
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N. SIRAJ MEERAAL Vs. DISTRICT COLLECTOR
|
November 18, 2025 |
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N. SIVAKUMAR Vs. B. KAVITHA
|
March 28, 2025 |
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N. SUBBIAH Vs. DISTRICT COLLECTOR
|
December 15, 2025 |
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N. THAMBANAN Vs. DISTRICT COLLECTOR
|
April 7, 2025 |
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N. VIJAYAKUMAR Vs. STATE OF TAMIL NADU
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March 19, 2025 |
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N.AMSARAJ Vs. THASILDAR-CUM-RECORD OFFICER
|
June 12, 2025 |
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N.GANESH Vs. DISTRICT COLLECTOR
|
February 27, 2025 |
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N.GOWTHAM Vs. STATE
|
November 20, 2025 |
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N.JEYALAKSHMI Vs. ANAND KUMAR SINGH, IAS
|
August 29, 2025 |
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N.L.SASHI Vs. TAMIL NADU HOUSING BOARD
|
October 30, 2025 |
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N.MANI Vs. REGISTRAR PONDICHERRY UNIVERSITY
|
June 25, 2025 |
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N.S. KRISHNAMOORTHI Vs. DISTRICT COLLECTOR, KRISHNAGIRI DISTRICT
|
March 26, 2025 |
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N.S.P. KNITTING MILLS Vs. TAMILNADU ELECTRICITY REGULATORY COMMISSION
|
October 23, 2025 |
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N.SAMPATH Vs. V.RAMALINGAM
|
November 10, 2025 |
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N.SIDDHARTH Vs. JAYALAKSHMI
|
August 1, 2025 |
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N.SRINIVASAN Vs. MANAGEMENT S.K.R.ENGINEERING COLLEGE
|
October 8, 2025 |
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N.SUNDARAPANDIAN Vs. TOWER VISION INDIA PVT. LTD.
|
January 10, 2025 |
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N.YASMINE BEGAME Vs. INSPECTOR GENERAL OF REGISTRATION-CUMECRETARY (REVENUE), PUDUCHERRY.
|
April 16, 2025 |
|
NACHAMMAL Vs. C. MURUGESAN
|
November 14, 2025 |
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NAGAMMAL STREET RESIDENT WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
|
March 26, 2025 |
|
NAGAPPA GOUNDER Vs. DR.K.V.DURAISAMY
|
January 20, 2025 |
|
NAGARAJ Vs. MAYILSAMY
|
September 23, 2025 |
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NAGARAJAN Vs. STATE OF TAMILNADU
|
December 8, 2025 |
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NAJMUDEEN NADHEEM AHAMED Vs. GOPALDAS DWARAKADAS FAMILY TRUST ESTATE
|
December 17, 2025 |
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NANDA KISHORE KOLLURU Vs. MADHULIKA MADDIPUDI
|
January 31, 2025 |
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NANDHI DALL MILLS Vs. FRAUD EXAMINATION COMMITTEE (FEC)-II
|
March 24, 2025 |
|
NANDHINI R. Vs. GOVERNMENT OF TAMIL NADU
|
March 24, 2025 |
|
NANJATHAL Vs. VENKITTAMMAL
|
September 12, 2025 |
|
NANTHAKUMAR Vs. STATE OF TAMIL NADU
|
December 3, 2025 |
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NARAYANAN RAMASAMY Vs. SUN TV NETWORK LIMITED
|
January 31, 2025 |
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NASEER BEGAM Vs. ABDUL GAFOOR
|
December 3, 2025 |
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NATARAJAN Vs. MANI
|
January 3, 2025 |
|
NATARAJAR THULUVA Vs. JOINT COMMISSIONER
|
October 31, 2025 |
|
NATIONAL INSURANCE CO. LTD Vs. C. RAJKUMAR
|
April 3, 2025 |
|
NATIONAL INSURANCE CO. LTD. Vs. MEGALA
|
April 29, 2025 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PAULDURAI
|
November 20, 2025 |
|
NAVEENKUMAR Vs. STATE
|
November 21, 2025 |
|
NAVYA NETWORK INC. , 108, TROWBRIDGE STREET, #1 CANBRUDGEM N/A 02138, UNITED STATES OF AMERICA, THROUGH ITS AUTHORIZED REPRESENTATIVE MS. GITIKA SRIVASTAVA Vs. CONTROLLER OF PATENTS & DESIGNS, PATENT OFFICE, IPR BUILDINGS, SIDCO PLOT GST ROAD, GUINDY
|
February 27, 2025 |
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NAZEER BASHA Vs. R. ELAVARASAN
|
February 26, 2025 |
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NEEDLE INDUSTRIES (INDIA) PRIVATE LIMITED Vs. ADDITIONAL LABOUR COMMISSIONER
|
February 25, 2025 |
|
NEELIMA Vs. ADDITIONAL CHIEF SECRETARY
|
December 30, 2025 |
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NEW INDIA ASSURANCE CO. LTD Vs. JOINT COMMISSIONER OF LABOUR
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February 17, 2025 |
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NEW INDIA ASSURANCE COMPANY Vs. S.SUMATHY
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January 7, 2025 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANNALAKSHMI
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September 24, 2025 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. V.VAHITHA BEGAM
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August 4, 2025 |
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NEW TIRUPUR AREA DEVELOPMENT CORPORATION LTD Vs. UNION OF INDIA
|
March 14, 2025 |
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NEWS TAMIL 24X7 Vs. SHRUTHI THILAK
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March 3, 2025 |
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NEYVELI LIGNITE CORPORATION Vs. STEWARDSS AND LLOYDS INDIA LTD.
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January 3, 2025 |
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NILAVUBAR MARJAN Vs. BARAKKATH ALI
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October 25, 2025 |
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NIRMALA W/O.P.SOUNDARARAJAN Vs. P.SOUNDARARAJAN
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August 1, 2025 |
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NISHA Vs. STATE OF TAMILNADU
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November 10, 2025 |
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NISHA Vs. SULOCHANA
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June 10, 2025 |
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NISHA ANURAG LODHA Vs. ANURAG LODHA
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November 7, 2025 |
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NITHYAKALYANI Vs. DISTRICT REVENUE OFFICER, MADURAI DIVISION, MADURAI
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March 19, 2025 |
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NITYA PACKAGING PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT, PONDICHERRY
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January 22, 2025 |
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NOOR MOHAMMED ISMAIL Vs. K.SAKUNTHALA AMMAL
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November 21, 2025 |
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NOORDEEN Vs. MUHYAR
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March 4, 2025 |
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NOORKHAN Vs. HUSSAIN MASTHAN PALLIVASAL MANAPPARAI
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March 20, 2025 |
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NORTH ARCOT DISTRICT VANNIYAKULA KSHATRIYA SANGAM Vs. M.RADHAKRISHNAN
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November 7, 2025 |
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NUMALIGARH REFINERY LTD Vs. SOLAR DESIGN PVT. LTD
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November 17, 2025 |
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OFFICIAL ASSIGNEE Vs. REGISTRAR GENERAL OFFICE OF THE PAY AND ACCOUNT OFFICER
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August 28, 2025 |
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OFFICIAL ASSIGNEE, HIGH COURT, MADRAS Vs. S. ARJUNLAL SUNDERDAS
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December 10, 2025 |
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OM SAKTHI FIREWORKS Vs. GOVERNMENT OF INDIA
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December 11, 2025 |
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ONKAR KANWAR Vs. SHIVA TEXYAN LTD.
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November 21, 2025 |
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OOTACAMUND CLUB Vs. REGISTRAR OF COMPANIES
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October 16, 2025 |
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OPG POWER GENERATION PVT. LTD. Vs. TAMIL NADU POWER DISTRIBUTION
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March 18, 2025 |
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ORIENTAL INSURANCE CO. LTD Vs. BALAMURUGAN
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April 30, 2025 |
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ORIENTAL INSURANCE CO. LTD. Vs. THILLAIYAMMAL
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September 10, 2025 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. C.CHELLAMMAL
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December 12, 2025 |
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ORIENTAL INSURANCE COMPANY LIMITED.DIVISIONAL OFFICE Vs. TMT.K.ARUNACHALAM
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September 25, 2025 |
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ORIENTAL INSURANCE COMPANY LTD., Vs. BALU @ BALASUBRAMANIYAN
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October 14, 2025 |
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P. AJITHKUMAR Vs. STATE OF TAMIL NADU
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December 19, 2025 |
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P. ALLIMUTHU Vs. V. KANNIYAPPAN
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February 25, 2025 |
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P. ANANDASUNDARESAN Vs. AKSHAYA PVT. LTD
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January 10, 2025 |
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P. BALASUBRAMANI Vs. DISTRICT COLLECTOR
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December 15, 2025 |
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P. CHANDRAKALA Vs. NARANDER KUMAR SHARMA
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January 9, 2025 |
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P. DURAIRAJAN Vs. STATE OF TAMIL NADU
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March 21, 2025 |
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P. DURAISAMY Vs. COLLECTOR, SALEM
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April 17, 2025 |
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P. INBATHAMIZHAN Vs. SUPERINTENDENT OF POLICE, NEYVELI TOWNSHIP POLICE STATION
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April 15, 2025 |
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P. IRULAPPAN Vs. COMMISSIONER OF POLICE COIMBATORE CITY
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April 1, 2025 |
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P. K. R. THANGAMANI, SOLE PROPRIETOR OF M/S. RELIANCE INSTRUMENTS CORPORATION Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE
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February 25, 2025 |
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P. KARUNANITHI Vs. MANAGEMENT OF TAMILNADU STATE
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October 25, 2025 |
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P. KUMARI Vs. REGISTRAR, PONDICHERRY UNIVERSITY
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April 17, 2025 |
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P. NATARAJAN Vs. DEPUTY TAHSILDAR
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November 18, 2025 |
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P. P. R. HARIHARAN Vs. C. MANOHARAN
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February 26, 2025 |
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P. PRAVEEN Vs. RAJESH, INSPECTOR OF POLICE
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March 14, 2025 |
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P. R. P. EXPORTS Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD.
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January 10, 2025 |
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P. RAJBABU Vs. STATE OF TAMIL NADU
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December 17, 2025 |
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P. RAJU Vs. GOVERNMENT OF TAMIL NADU
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December 19, 2025 |
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P. SARASU Vs. STATE OF TAMIL NADU
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January 9, 2025 |
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P. SHANMUGAM Vs. P. SAMPATH
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June 19, 2025 |
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P. TAMILSELVI Vs. COMMISSIONER, COMMISSIONERATE OF TREASURIES AND ACCOUNTS
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March 18, 2025 |
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P. VASANTHA KUMAR Vs. STATE
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February 17, 2025 |
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P. WILSON THOMAS Vs. STATE
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April 4, 2025 |
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P.ANAND Vs. COMMISSIONER, EMPLOYEES PROVIDENT FUND
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June 18, 2025 |
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P.ANBALAGAN Vs. K.K.SELVAN
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October 30, 2025 |
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P.ASHOKMITHRAN Vs. N.JAYANTHI
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May 8, 2025 |
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P.B.RAJAHAMSAM Vs. S.NARAYANAN
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November 28, 2025 |
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P.BHASKAR Vs. DISTRICT COLLECTOR
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January 9, 2025 |
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P.CHINNADURAI Vs. STATE
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July 1, 2025 |
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P.DHANASU Vs. T.AYYANARAPPAN
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October 24, 2025 |
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P.DINESHCHAND Vs. ELLAMMA
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November 14, 2025 |
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P.GANESAN Vs. P.CHINNU
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June 26, 2025 |
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P.GANGA PARAMESHWARAN Vs. GOVERNMENT OF TAMIL NADU
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July 3, 2025 |
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P.GOWTHAMAN Vs. INSPECTOR OF POLICE, F-5, PERUGAVALANTHAN POLICE STATION
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May 8, 2025 |
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P.GUNASEKARAN Vs. DHANRAJ RAMACHANDRAN
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July 1, 2025 |
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P.JANAKI Vs. REGIONAL TRANSPORT AUTHORITY
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November 28, 2025 |
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P.K.KARTHIKEYAN Vs. INSPECTOR OF POLICE
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March 14, 2025 |
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P.KANAKARAJ Vs. STATE
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March 12, 2025 |
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P.KARTHIKEYAN Vs. GENERAL MANAGER, STATE BANK OF INDIA
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June 2, 2025 |
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P.KISHORE Vs. SECRETARY TO GOVERNMENT OF INDIA
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July 2, 2025 |
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P.KRISHNAVENI Vs. STATE
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September 3, 2025 |
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P.KULANTHAISAMY Vs. K.MURUGAN
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October 17, 2025 |
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P.LOGAMANI Vs. THASILDAR
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October 29, 2025 |
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P.MUTHU GANESH Vs. DIRECTOR, DIRECTORATE OF MEDICAL EDUCATION AND RESEARCH CENTRE
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July 18, 2025 |
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P.NAGARAJ Vs. RAJAMMAL
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July 18, 2025 |
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P.NAVAMANI Vs. SESSIONS JUDGE,FAST TRACK MAHILA COURT
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December 18, 2025 |
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P.PERUMAL Vs. PALANICHAMY
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July 4, 2025 |
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P.R.SARAVANAN Vs. K.DHANALAKSHMI
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May 22, 2025 |
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P.RAJARATHINAM Vs. STATE
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July 28, 2025 |
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P.RAMESH Vs. STATE OF TAMIL NADU
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November 7, 2025 |
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P.SAMUEL JOSEPH Vs. ASSISTANT COMMISSIONER OF LABOUR
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October 10, 2025 |
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P.SAMYNATHAN Vs. D.MURUGAN
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October 17, 2025 |
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P.SANDEEP Vs. A.VIJAY RATHEESH
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August 25, 2025 |
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P.SATHISHKUMAR Vs. DEPUTY INSPECTOR GENERAL OF PRISON
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October 29, 2025 |
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P.SAVARIMUTHU Vs. GENERAL MANAGER, DINDIGUL DISTRICT CO-OP MILK
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September 23, 2025 |
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P.SELLAPPAN Vs. RAMAMOORTHY
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November 24, 2025 |
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P.SENTHIL KUMAR Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT
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July 8, 2025 |
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P.SHANMUGAM Vs. STATE
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August 13, 2025 |
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P.SHANMUGAM Vs. SECRETARY GOVERNMENT OF TAMIL NADU
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October 6, 2025 |
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P.SHIVA KUMAR Vs. DIRECTORATE OF ENFROCEMENT
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December 3, 2025 |
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P.SUBRAMANIAM Vs. SAMIYATHAL
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September 12, 2025 |
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P.SUGUNA RAMAN Vs. STATE OF TAMIL NADU
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October 29, 2025 |
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P.SUNDAR Vs. THE PRINCIPAL SECRETARY
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November 3, 2025 |
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P.SURESHKUMAR Vs. M.DHANDAPANI
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November 7, 2025 |
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P.T.SAROJA Vs. S.PRABU
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January 28, 2025 |
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P.THAMARAIKANNAN Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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December 15, 2025 |
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P.VAIDYANATHAN Vs. N.BALASUBRAMANIAN
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July 28, 2025 |
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P.VIKASH KUMAR Vs. A.MOHANDASS
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July 8, 2025 |
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PADAVATTAI AMMAL Vs. MARI
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January 30, 2025 |
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PADMARANI Vs. SUBBURAM CHETTIAR
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January 30, 2025 |
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PAKIYALAKSHMI Vs. DANALAKSHMI
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February 20, 2025 |
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PAKKURUDEEN Vs. STATE OF TAMIL NADU
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November 28, 2025 |
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PALAIYAM Vs. ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT
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October 25, 2025 |
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PALANIAMMAL Vs. MAHALINGAM
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November 14, 2025 |
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PALANICHAMY Vs. STATE OF TAMILNADU
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December 11, 2025 |
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PALANISAMY Vs. STATE
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December 3, 2025 |
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PALANIVEL Vs. BALASUBRAMANIAN
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January 20, 2025 |
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PALPANDI Vs. STATE
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December 18, 2025 |
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PAMBAIKANNAN @ M.P.NATESAN Vs. STATE
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April 3, 2025 |
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PANCHANATHAN FISHNET Vs. K. RAVI
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March 14, 2025 |
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PANDIAN Vs. VALARMATHI
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February 25, 2025 |
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PANDIDURAI Vs. STATE OF TAMILNADU
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December 19, 2025 |
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PANDIT DAGADU HAKE Vs. THE INSPECTOR OF POLICE
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November 28, 2025 |
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PANEERSELVAM @ NELLAPPAN Vs. AMSAVALLI W/O V. SUBRAMANIAN
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December 8, 2025 |
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PANJAVARNAM Vs. STATE OF TAMIL NADU
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December 19, 2025 |
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PANKU DEVI Vs. R.MANGILAL RANKA
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January 6, 2025 |
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PANNEERSELVAM Vs. RAMAMOORTHY UDAYAR
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March 19, 2025 |
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PANNEERSELVAM Vs. PALANI
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January 9, 2025 |
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PARAMESWARI Vs. STATE OF TAMIL NADU
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November 12, 2025 |
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PARIMALAM AROCKIYARAJ Vs. STATE OF TAMILNADU
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December 8, 2025 |
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PARK TOWN BENEFIT FUND Vs. M.K.KANNAN
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August 28, 2025 |
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PARTHASARATHY Vs. STATE OF TAMILNADU
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November 10, 2025 |
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PARUVATHRAJAKUAL FISHMEN CO-OPERATIVE SOCITY Vs. DISTRICT COLLECTOR BUILDINGS DHARMAPURI DISTRIC?
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June 2, 2025 |
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PATTAMMAL Vs. HARIHARAN
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January 21, 2025 |
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PAUL NADAR Vs. STATE OF TAMIL NADU
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February 12, 2025 |
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PAVUSU SENTHIL Vs. STATE OF TAMILNADU
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December 16, 2025 |
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PEN INDIA PRIVATE LIMITED Vs. S. CHANDRAPRAKASH JAIN
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November 14, 2025 |
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PEPI DEVI Vs. GM MODULAR PRIVATE LIMITED
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November 26, 2025 |
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PERUMAL Vs. STATE
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November 10, 2025 |
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PETCHIMUTHU Vs. RAMU AMMAL
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March 24, 2025 |
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PETCHIMUTHU Vs. STATE OF TAMILNADU
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December 18, 2025 |
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PFIZER INC Vs. SOFTGEL HEALTHCARE PRIVATE LIMITED
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January 28, 2025 |
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PHOENIX ARC PVT. LTD. Vs. SAMARPANA CHARITABLE TRUST
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October 25, 2025 |
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PINNATH THEVAR Vs. DISTRICT REVENUE OFFICER, THENI DISTRICT, THENI.
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March 28, 2025 |
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PONMANI Vs. DEPUTY SUPERINTENDENT OF POLICE
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April 7, 2025 |
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PONNAMMAL @ PASUVATHAL Vs. KALAIVANI
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March 3, 2025 |
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PONNAZHAGU Vs. STATE
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January 9, 2025 |
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March 18, 2025 |
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PONNUSAMY Vs. R.GEETHA
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December 12, 2025 |
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PONRAJ Vs. STATE OF TAMILNADU
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November 6, 2025 |
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PONSELVAN Vs. S.KALAISELVI
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December 12, 2025 |
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POOMA Vs. STATE OF TAMILNADU
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November 4, 2025 |
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POOMER FASHIONS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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July 30, 2025 |
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POONAM KUMAR KHAIRE MANOHAR Vs. UNION OF INDIA
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January 10, 2025 |
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POONGODI Vs. B.SAKTHIMANI
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April 28, 2025 |
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POONJOLAI Vs. STATE OF TAMILNADU
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October 27, 2025 |
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PRABAVATHI Vs. UDAYAKUMAR
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July 21, 2025 |
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PRABHAKAR RAGHAVENDRA Vs. P.RAJASEKARAN
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September 16, 2025 |
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PRABHUKUMAR Vs. STATE OF TAMILNADU
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November 27, 2025 |
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PRADEEP Vs. STATE
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April 23, 2025 |
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PRADEEP Vs. STATE OF TAMILNADU
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November 24, 2025 |
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PRADEEP Vs. SUPERINTENDENT OF POLICE TRICHY DISTRICT
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November 17, 2025 |
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PRADEEP KUMAR Vs. ORAPPAM VILLAGE PEOPLES DEVELOPMENT WELFARE ASSOCIATION
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February 7, 2025 |
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PRAMEELAMMA VADIAPUTI Vs. INSPECTOR GENERAL OF REGISTRATION OFFICER
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April 15, 2025 |
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PRATHAP Vs. STATE
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November 17, 2025 |
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PRATHIMA Vs. SUNDAR
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September 17, 2025 |
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PREETI Vs. VIJAY KUMAR CHOPRA
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June 23, 2025 |
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PREMA Vs. NALLASELLAM
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April 29, 2025 |
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PREMA Vs. STATE
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December 15, 2025 |
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PREMA Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER
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January 31, 2025 |
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PREMIER GRANITES Vs. DISTRICT COLLECTOR
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March 13, 2025 |
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PRESIDENCY KID LEATHER LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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July 21, 2025 |
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PRESIDENT, THIRUCHI DISTRICT POLICE OFFICERS CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD. Vs. PRESIDING OFFICER, LABOUR COURT, DISTRICT COURT COMPLEX
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November 14, 2025 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. LALITHA JEWELLERY MART P. LTD.
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November 28, 2025 |
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PRINCIPAL SECRETARY TO GOVERNMENT, TRANSPORT (E) DEPARTMENT Vs. P. GOVINDARAJULU
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March 19, 2025 |
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PRINCIPAL, ALPHA MATRICULATION HR. SEC. SCHOOL Vs. S. VIJAYAKUMARI, WIFE OF SAKTHIVEL
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April 4, 2025 |
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PRIYA Vs. STATE
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November 4, 2025 |
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PRIYA BLUE INDUSTRIES PVT. LTD. Vs. GOSEAGO MULTIMODAL CORPORATION
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March 3, 2025 |
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PRIYA DHARSHINI H. Vs. GOVERNMENT OF TAMIL NADU
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April 3, 2025 |
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PRIYA PASUPATHY Vs. STATE OF TAMIL NADU
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March 14, 2025 |
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PRIYADHARSHINI Vs. R. SELVARAJU
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December 3, 2025 |
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PRIYADHARSINI ATHREYA Vs. AUTHORIZED OFFICER, UNION BANK OF INDIA
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August 12, 2025 |
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PRIYANGA Vs. STATE
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December 8, 2025 |
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PROF. DR. R. MANONMANI Vs. STATE OF TAMIL NADU
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February 26, 2025 |
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PROF. DR.M.SRINIVASAN Vs. CHANCELLOR OF UNIVERSITIES
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February 25, 2025 |
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PROMEDIA TRADING PVT. LTD. Vs. AIRPORT AUTHORITY OF INDIA
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September 1, 2025 |
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PUDUCHERRY INSTITUTE OF MEDICAL SCIENCE Vs. GOVERNMENT OF PUDUCHERRY
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June 3, 2025 |
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PUNITHA Vs. SUJATHA
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February 4, 2025 |
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PURUSHOTH Vs. JAYABAL
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April 17, 2025 |
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PURUSHOTHAMAN Vs. NEDUMARAN
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April 4, 2025 |
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PURUSOTHAMAN Vs. SHANMUGAM
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April 8, 2025 |
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PUSHPAVALLI SURESH BABHU Vs. SOPOS TECHNOLOGY
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July 29, 2025 |
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QUALITY CHEF AGRO FOODS PVT. LTD. Vs. ADF TRADING PRIVATE LIMITED
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January 3, 2025 |
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R. AMSAVENI Vs. P. LAKSHMI
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April 21, 2025 |
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R. ARUNAGIRI Vs. E. IYYAPPAN
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March 19, 2025 |
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R. ASIA BEGUM Vs. ASHOK KUMAR
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April 17, 2025 |
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R. BALAMURUGAN Vs. STATE
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November 14, 2025 |
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R. BALASUBRAMANIAN Vs. R. B. RANI ALIAS SEETHALAKSHMI
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April 16, 2025 |
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R. BOOPATHI Vs. STATE OF TAMIL NADU
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December 26, 2025 |
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R. DHANDAPANI Vs. C. KARTHIKEYAN
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April 8, 2025 |
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R. G. HOUSING AND INFRA PRIVATE LIMITED Vs. R. ANANDA SIVAJI
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October 22, 2025 |
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R. GOLLARI LAKSHMI Vs. STATE OF TAMIL NADU
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November 6, 2025 |
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R. GUNASEKAR Vs. THANGARASU ACHARI
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April 17, 2025 |
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R. JAYACHANDRAN Vs. STATE OF TAMIL NADU
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February 5, 2025 |
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R. JEYACHANDRA Vs. P. S. T. NAGAMANI MARTHANDAM
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April 9, 2025 |
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R. K. DHIVYA Vs. C. J. SELVA SINGH
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February 26, 2025 |
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R. KALAISELVI Vs. SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT
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February 28, 2025 |
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R. KUMARESAN Vs. STATE
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November 7, 2025 |
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R. LALITHA Vs. STATE OF TAMIL NADU
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January 28, 2025 |
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R. LINGARAJ Vs. JOINT COMMISSIONER, TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
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January 28, 2025 |
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R. MAHENDRAKUMAR Vs. DISTRICT COLLECTOR
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April 2, 2025 |
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R. MAHENDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, COMMERCIAL TAXES AND REGISTRATION
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January 6, 2025 |
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R. MANOJ PRAVEEN DANIEL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
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March 21, 2025 |
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R. MEENAKSHI Vs. S. MUTHAIAH
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January 20, 2025 |
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R. MUNIYAMMAL Vs. DISTRICT COLLECTOR/APPELLATE TRIBUNAL
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April 28, 2025 |
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R. N. DAMODARUN Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF HEAVY INDUSTRIES & PUBLIC ENTERPRISES DEPARTMENT OF PUBLIC ENTERPRISES, NEW DELHI
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April 15, 2025 |
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R. NARAYANAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, HEALTH & WELFARE DEPARTMENT
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March 20, 2025 |
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R. NATARAJAN Vs. EXECUTIVE ENGINEER ZONE 14, GREATER CHENNAI CORPORATION
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October 7, 2025 |
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R. PALANISAMY Vs. STATE OF TAMIL NADU
|
January 31, 2025 |
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R. PRAKASH Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LIMITED,
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January 9, 2025 |
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R. PREMCHAND Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT
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February 19, 2025 |
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R. R. INFRAA CONSTRUCTION Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 29, 2025 |
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R. RAJENDRAN Vs. K. KULLAPPAN
|
February 10, 2025 |
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R. RAJKUMAR Vs. GOVERNMENT OF TAMIL NADU
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March 26, 2025 |
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R. RAMALINGAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
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January 30, 2025 |
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R. RAMESH Vs. V. PRANESHWARAN
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February 3, 2025 |
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R. RAMYA Vs. SECRETARY TO GOVERNMENT
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December 3, 2025 |
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R. RUSSELL JOSEPH JONES Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD.
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November 14, 2025 |
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R. S. SETHUPATHY Vs. S. P. G. R. MADHAVAN
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March 13, 2025 |
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R. SAMSON Vs. STATE BANK OF INDIA
|
January 31, 2025 |
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R. SENTHILKUMAR Vs. STATE
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March 4, 2025 |
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R. SHAJAGAN Vs. MEHARAJBEEVI
|
November 25, 2025 |
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R. SHANMUGAPRIYA Vs. SUB REGISTRAR, OFFICE OF THE SUB REGISTRAR
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March 25, 2025 |
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R. SIVABALAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, VILLUPURAM REGION, VILLUPURAM
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February 28, 2025 |
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R. SORNAVALLI Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
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February 21, 2025 |
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R. V. SUBRAMANIAN Vs. M. BALASUBRAMANIAM
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March 13, 2025 |
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R. VIJAYA Vs. VISWANATHAN
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February 21, 2025 |
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R.BANUMATHI Vs. CHIEF EDUCATIONAL OFFICER
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October 29, 2025 |
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R.CHANDRASEKARAN Vs. GANESAN
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June 24, 2025 |
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R.CHIKKANNAN Vs. DEPUTY REGISTRAR OF CO- OPERATIVE SOCIETIES
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July 7, 2025 |
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R.ELANGOVAN Vs. STATE OF TAMILNADU
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April 3, 2025 |
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R.ELANGOVAN Vs. INSPECTOR GENERAL OF REGISTRATION
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January 21, 2025 |
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R.EZHILARASAN Vs. UNION OF INDIA
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December 9, 2025 |
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R.G.SELVANARAYANAN Vs. R.N.KRISHNA KUMAR
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July 21, 2025 |
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R.HARIPRASATH Vs. STATE
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November 10, 2025 |
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R.JAMKIMMAL Vs. R.SRINIVASAN
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July 28, 2025 |
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R.JEGAN Vs. STATE
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November 4, 2025 |
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R.JIM Vs. SECRETARY,BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY,HIGH COURT CAMPUS,
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December 19, 2025 |
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R.K.M POWERGEN PVT. LTD. Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
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July 15, 2025 |
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R.KALAIVANAN Vs. L.SAMPOORNAM
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January 8, 2025 |
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R.KAMALA Vs. R.R.PARTHIBAN
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April 29, 2025 |
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R.KASTURI BAI Vs. V.CHANDRA
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August 14, 2025 |
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R.KIRUTHIGA Vs. INSPECTOR OF POLICE
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August 25, 2025 |
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R.LAKSHMI NARAYANAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
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June 30, 2025 |
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R.M.GOVINDRAJAN Vs. PARAMAN NAIR
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August 28, 2025 |
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R.MANGILAL RANKA Vs. S.SHOHAN SINGH
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October 31, 2025 |
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R.MANICKAM Vs. DIVISIONAL ENGINEER
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August 7, 2025 |
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R.MANIKANDAN Vs. S.SRIDEVI
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September 10, 2025 |
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R.MANIMARAN Vs. STATE OF TAMIL NADU
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July 9, 2025 |
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R.MATHANAGOPAL Vs. COMMISSIONER, DHARMAPURI MUNICIPALITY
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December 1, 2025 |
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R.MATHIVANAN Vs. GOVERNMENT OF TAMIL NADU
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February 19, 2025 |
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R.MUNIYANDI Vs. COMMISSIONER OF LAND ADMINISTRATION
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March 20, 2025 |
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R.MUTHAMILSELVAN Vs. GOVINDARAJULU
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September 10, 2025 |
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R.NANDHINI DEVI Vs. R.SANTHANALAKSHMI
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November 22, 2025 |
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R.NARAYANASAMY Vs. RAMARAJ
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January 30, 2025 |
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R.P. DAVID JAWAHAR Vs. PANAYAM CEMENTS AND MINERAL INDUSTRIES LIMITED
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February 5, 2025 |
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R.PRABHA Vs. SECRETARY OFFICE OF THE TAMILNADU ELECTRICITY GENERATION AND DISTRIBUTION DEPARTMENT CHIEF SECRETARIAT
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November 26, 2025 |
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R.PRABHAKARAN Vs. M.BALAMURUGAN
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November 10, 2025 |
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R.PRIYADARSHINI Vs. SUB-REGISTRAR
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March 11, 2025 |
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R.RADHA Vs. MADHAN RAJ
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January 21, 2025 |
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R.RADHA @ RADHARAMALINGAM Vs. MADHANRAJ HINDU UNDIVIDED FAMILY
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September 19, 2025 |
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R.RAMIAH Vs. S.RAJA MOHAMED
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September 23, 2025 |
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R.SANKAR Vs. STATE OF TAMIL NADU
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November 7, 2025 |
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R.SANTHI Vs. STATE OF TAMIL NADU
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December 2, 2025 |
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R.SARAVANAN Vs. TECKNOWELD ALLOYS
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July 4, 2025 |
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R.SELVARAJ Vs. KRISHNAMMAL
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December 19, 2025 |
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R.SENTHAMARAI SELVI Vs. TAMIL NADU STATE HUMAN RIGHTS COMMISSION
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September 12, 2025 |
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R.SENTHIL KUMAR Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING
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November 14, 2025 |
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R.SHEELA Vs. MARAGATHAM
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September 26, 2025 |
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R.SRINIVASAKANNAN Vs. CHAIRMAN CHENNAI PORT TRUST
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November 28, 2025 |
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R.SUBRAMANI Vs. R.SURENDRAN
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July 28, 2025 |
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R.SUNDARI Vs. STATE
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September 2, 2025 |
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R.THEERTHAMALAI Vs. STATE OF TAMIL NADU
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December 10, 2025 |
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R.THIRUGNANASAMBANDAMOORTHY Vs. N.DURAI
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July 24, 2025 |
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R.VASANTHA Vs. DISTRICT COLLECTOR, TRICHY
|
July 3, 2025 |
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R.VISALAKSHI Vs. DISTRICT COLLECTOR
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December 11, 2025 |
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RADHAKRISHNAN DHARMARAJAN Vs. CENTRAL PROVIDENT FUND COMMISSIONER
|
December 4, 2025 |
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RAGAVENDRA Vs. P.MANI
|
July 10, 2025 |
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RAGAVINOTH Vs. STATE OF TAMILNADU
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December 4, 2025 |
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RAGHUL PREMKUMAR Vs. INSPECTOR GENERAL OF REGISTRATION
|
September 10, 2025 |
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RAGUL Vs. STATE
|
November 7, 2025 |
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RAGUL GANDHI Vs. STATE OF TAMILNADU
|
November 13, 2025 |
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RAHAMAN SHERIFF Vs. STATE
|
November 21, 2025 |
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RAJA Vs. STATE
|
April 2, 2025 |
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RAJA MATHAN Vs. STATE OF TAMIL NADU
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May 9, 2025 |
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RAJAKUMAR Vs. STATE OF TAMIL NADU
|
July 1, 2025 |
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RAJAKUMARI Vs. C.R.THIRUPATHI
|
August 8, 2025 |
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RAJAKUMARI Vs. NIL
|
November 28, 2025 |
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RAJAMANICKAM Vs. SUB-REGISTRAR RASIPURAM
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November 14, 2025 |
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RAJAMBAL Vs. DHANAKKODI
|
February 21, 2025 |
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RAJAN BABU Vs. S. SOUNDARAPANDIYAN
|
December 9, 2025 |
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RAJARAMAN Vs. NAGARATHINAM
|
January 20, 2025 |
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RAJARATHNAM CONSTRUCTION (P) LTD. Vs. GANAPATHY FUNDS PARTNERSHIP FIRM
|
January 21, 2025 |
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RAJAS INTERNATIONAL SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 24, 2025 |
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RAJASEKAR Vs. STATE
|
December 8, 2025 |
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RAJASEKARAN Vs. RAJASEKARAN AND OTHERS STATE
|
November 17, 2025 |
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RAJENDIRAN Vs. PERUMAYEE
|
November 24, 2025 |
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RAJESH Vs. STATE
|
November 13, 2025 |
|
RAJESH Vs. STATE
|
November 7, 2025 |
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RAJESWARI Vs. LAND ADMINISTRATION COMMISSIONER, COLLECTORATE BUILDING, COIMBATORE
|
April 8, 2025 |
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RAJINI Vs. STATE
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February 24, 2025 |
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RAJINIKANTH Vs. STATE OF TAMILNADU
|
November 3, 2025 |
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RAJIV JEWELLERS Vs. R. ROOP KUMAR
|
June 16, 2025 |
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RAJKUMAR Vs. STATE
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October 27, 2025 |
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RAJKUMAR Vs. P. SUBHASHINI
|
February 24, 2025 |
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RAJKUMAR Vs. STATE
|
December 17, 2025 |
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RAJKUMAR Vs. KASTHURI BAI
|
February 26, 2025 |
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RAKESH AGARWAL Vs. M/S.SHRI RAM DISTRIBUTION SERVICES (P) LTD
|
June 19, 2025 |
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RALLIS INDIA LIMITED Vs. DEPUTY CONTROLLER OF PATENTS AND DESIGNS
|
November 20, 2025 |
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RAMA.RAVIKUMAR Vs. DISTRICT COLLECTOR, MADURAI
|
December 1, 2025 |
|
RAMACHANDAR Vs. STATE
|
October 27, 2025 |
|
RAMACHANDIRAN Vs. E.GANESH
|
April 2, 2025 |
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RAMACHANDIRAN Vs. CHAIRMAN, TANGEDCO, TAMIL NADU ELECTRICITY BOARD
|
April 8, 2025 |
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RAMALAKSHMI Vs. H. RAMA THROUGH HER POWER OF ATTORNEY AGENT KALYANA SUNDARAM
|
March 25, 2025 |
|
RAMAMOORTHY Vs. STATE
|
November 4, 2025 |
|
RAMASAMY Vs. SUB-REGISTRATION OFFICER
|
January 8, 2025 |
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RAMASAMY Vs. PALANIAMMAL
|
February 17, 2025 |
|
RAMDOSS Vs. STATE
|
November 4, 2025 |
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RAMEHKUMAR Vs. COMMISSIONER OF LAND ADMINISTRATION
|
March 19, 2025 |
|
RAMESH Vs. VINAYAGAM ALIAS KUMAR
|
October 8, 2025 |
|
RAMESH Vs. STATE
|
January 31, 2025 |
|
RAMESH CHANDRA SAHOO Vs. WEST BENGAL STATE FOOD PROCESSING
|
June 5, 2025 |
|
RAMESHWARI Vs. DISTRICT COLLECTOR AND OTHER
|
December 17, 2025 |
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RAMUAMMAL Vs. PAVUNU @ PAVUNAMBAL
|
April 17, 2025 |
|
RANGASAMY Vs. STATE OF TAMIL NADU
|
July 2, 2025 |
|
RANI Vs. VASANTHAKUMARI
|
February 20, 2025 |
|
RANI Vs. T.N.VAYAMANI
|
April 2, 2025 |
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RANI Vs. C.CHENNAMMAL
|
October 22, 2025 |
|
RANJITH Vs. STATE OF TAMILNADU
|
November 18, 2025 |
|
RANJITHKUMAR Vs. STATE
|
November 10, 2025 |
|
RATHNA NAGARAJ Vs. R.V.RAVI
|
October 27, 2025 |
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RATHNAKUMAR Vs. E. NANDAKUMAR
|
April 30, 2025 |
|
RAVI Vs. APPORVAMMAL @ PATTU
|
November 14, 2025 |
|
RAVI NAIR Vs. STATE
|
November 20, 2025 |
|
RAVI SHANKAR MANGIPUDY Vs. REGIONAL PASSPORT OFFICER
|
August 8, 2025 |
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RAVICHANDARAN Vs. STATE
|
August 18, 2025 |
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RAVICHANDRAN Vs. P. SABAREESH
|
August 13, 2025 |
|
RAVICHANDRAN Vs. STATE
|
December 12, 2025 |
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RAVICHANDRAN Vs. SUB REGISTRAR, SINGAMPUNARI
|
January 10, 2025 |
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RAVINDER KUMAR RISHABCHAND Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
April 4, 2025 |
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REAL ESTATE REGULATORY AUTHORITY Vs. S.M. SYED ABDUL KHADER MUTAWALLI
|
June 9, 2025 |
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RECO PROCESS PUMPS Vs. DEVELOPMENT COMMISSIONER/ ADDITIONAL SECRETARY
|
March 19, 2025 |
|
REFEX GREEN POWER LIMITED Vs. TECHNICAL EVALUATION & SCRUTINY COMMITTEE
|
February 21, 2025 |
|
REGINA Vs. CADIRONE MARIE JEACQUILINE
|
October 15, 2025 |
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REGINA BEGUM Vs. STATE
|
February 3, 2025 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER EMPLOYEES
|
September 22, 2025 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER
|
March 17, 2025 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. VIVEKANAND MATRIC HIGHER SECONDARY SCHOOL
|
November 24, 2025 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. THAISHOLA ESTATE
|
March 7, 2025 |
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REGISTRAR(JUDICIAL), MADURAI BENCH OF MADRAS HIGH COURT Vs. S.SUGEEBAN, THE IMMIGRATION OFFICER
|
January 23, 2025 |
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REGISTRAR, THIRUVALLUVAR UNIVERSITY Vs. PRINCIPAL LABOUR COURT
|
March 25, 2025 |
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REJI ABRAHAM Vs. ABRAHAM SAJI
|
April 7, 2025 |
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RELIANCE GENERAL INS. CO. LTD Vs. KARUPPATHAL
|
July 29, 2025 |
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RELIANCE GENERAL INSURANCE CO. LTD Vs. M. PRAKASAM
|
March 24, 2025 |
|
RELIANCE GENERAL INSURANCE CO. LTD Vs. R. NAGAPPAN
|
February 19, 2025 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. VEERAMUTHU
|
December 4, 2025 |
|
RELIANCE GENERAL INSURANCE CO. LTD., Vs. GEETHANJALI
|
February 19, 2025 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD., Vs. A.PERUMAYEE
|
October 7, 2025 |
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RENGESAN Vs. COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT,
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October 24, 2025 |
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RENOLD Vs. STATE OF TAMIL NADU
|
December 4, 2025 |
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RENU Vs. MURUGAN
|
October 10, 2025 |
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RESERVE BANK OF INDIA Vs. P.V.R.S.MANI KUMAR
|
April 9, 2025 |
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REVATHI Vs. STATE OF TAMILNADU
|
October 24, 2025 |
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REVATHY Vs. VARNAMUTHU
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December 19, 2025 |
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RHUTIKUMARI Vs. ZANMAI LABS PVT. LTD.
|
October 25, 2025 |
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RISHABA POLY PRODUCT Vs. TAMIL NADU POWER DISTRIBUTION CORPORATION LTD.
|
December 11, 2025 |
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ROBERT CORREYA Vs. P. KANAGARAJ
|
October 10, 2025 |
|
ROJA Vs. STATE
|
November 26, 2025 |
|
ROJA Vs. RAMADAS RAMKUMAR
|
September 4, 2025 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. GEETHA
|
December 4, 2025 |
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ROYAL SUNDARAM ALLIANZ INS. CO. LTD. Vs. J. RAMESH
|
February 26, 2025 |
|
ROYAL SUNDARAM GENERAL INSURANCE CO. LTD. Vs. KANNAKI
|
March 27, 2025 |
|
ROYAL SUNDARAM GENERAL INSURANCE COMPANY LIMITED Vs. TMT.BHUVANESHWARI, W/O.LATE. BALAJI
|
November 25, 2025 |
|
RU-AH MINISTRIES Vs. B. ANAND RAJA DURAI
|
March 20, 2025 |
|
RUKMANI Vs. MAHALAKSHMI
|
August 6, 2025 |
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S. A. MOHAMED IBRAHIM Vs. UNION OF INDIA
|
April 1, 2025 |
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S. ANNATHAI Vs. MARIMUTHU
|
April 2, 2025 |
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S. ARIVAZHAHAN Vs. B. GAYATHRI
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February 26, 2025 |
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S. ARUNACHALAM Vs. SUPERINTENDING ENGINEER(NH)
|
December 16, 2025 |
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S. BALARAMAN Vs. S.R.M. INSTITUTE OF SCIENCE AND TECHNOLOGY
|
February 19, 2025 |
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S. BALASUBRAMANIYAN Vs. INSPECTOR OF POLICE
|
April 2, 2025 |
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S. CHITRA Vs. STATE OF TAMIL NADU
|
February 21, 2025 |
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S. D. SRINIVASAN Vs. GENERAL MANAGER, VIJAYA BANK, BANGALORE
|
April 8, 2025 |
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S. EMILE Vs. STATE OF TAMIL NADU
|
April 1, 2025 |
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S. GANAPATHY Vs. COLLECTOR
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October 29, 2025 |
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S. GANESAN Vs. TAMIL NADU HOUSING BOARD
|
January 28, 2025 |
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S. GNANASIGAMANI Vs. SPECIAL COMMISSIONER AND COMMISSIONER URBAN LAND CEILING AND URBAN LAND TAX
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February 17, 2025 |
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S. I. BASHEER AHAMED Vs. STATE OF TAMIL NADU
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April 4, 2025 |
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S. JANARDHANAN Vs. STATE OF TAMILNADU
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February 21, 2025 |
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S. K. MUTHUSAMI Vs. S. BHUVANESWARAN
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April 17, 2025 |
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S. KALAI SELVI Vs. TAMIL NADU STATE LEVEL, SCRUTINY COMMITTEE II, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT
|
January 28, 2025 |
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S. KANNI Vs. DISCIPLINARY AUTHORITY/HONBLE PRINCIPAL DISTRICT JUDGE
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March 10, 2025 |
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S. KARTHIKEYAN Vs. M. RAMESH
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January 7, 2025 |
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S. KOTTI Vs. STATE
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February 28, 2025 |
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S. M. ALI Vs. DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR
|
February 25, 2025 |
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S. M. CONSTRUCTIONS Vs. STATE OF TAMIL NADU
|
November 25, 2025 |
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S. MAHENDRAN Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF MADRAS
|
January 29, 2025 |
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S. MALA Vs. DISTRICT ARBITRATOR & DISTRICT COLLECTOR
|
March 6, 2025 |
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S. MARAGATHAVELAN Vs. MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
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February 25, 2025 |
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S. MOHANKUMAR Vs. STATE
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November 14, 2025 |
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S. MUTHUKUMAR Vs. STATE OF TAMILNADU
|
December 16, 2025 |
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S. NAGARAJAN Vs. DIRECTORATE OF ENFORCEMENT
|
April 30, 2025 |
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S. NAGARAJU Vs. STATE OF TAMIL NADU
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January 31, 2025 |
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S. NANDAKUMAR Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
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March 26, 2025 |
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S. NIMALAN Vs. ZONAL MANAGER, INDIAN BANK, TIRUNELVELI
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January 31, 2025 |
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S. PONNUSAMY Vs. DURAI MURUGAN
|
April 9, 2025 |
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S. PRAKASH Vs. K. RAVICHANDRAN
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February 6, 2025 |
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S. RAJA Vs. DR. RAJESH JAIN
|
January 28, 2025 |
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S. RAVI Vs. DISTRICT COLLECTOR, CHENGALPATTU
|
April 17, 2025 |
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S. RENUGADEVI Vs. M.B. RADHAKRISHNAN
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November 25, 2025 |
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S. SAKTHI GANESH Vs. SUB REGISTRAR, SIVAKASI
|
January 10, 2025 |
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S. SANTHAKUMAR Vs. G. KARTHIKEYAN
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March 6, 2025 |
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S. SASITHARAN Vs. SUPERINTENDENT OF POLICE, CUDDALORE DISTRICT
|
February 20, 2025 |
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S. SEKAR Vs. V. SHANMUGHASUNDARAM
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January 31, 2025 |
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S. SHANMUGARAJ Vs. STATE
|
March 18, 2025 |
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S. SORNAM Vs. GOVERNMENT OF TAMILNADU
|
April 4, 2025 |
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S. SRIDHARAN Vs. NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE
|
March 26, 2025 |
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S. SUBHASHINI Vs. COMMISSIONER
|
February 7, 2025 |
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S. SUSHEELADEVI Vs. S. SUDHA
|
October 25, 2025 |
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S. T. SUKUMAR Vs. P. ELAKKIYA
|
April 8, 2025 |
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S. THANGAPANDI Vs. S. GANESAN
|
April 17, 2025 |
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S. THANGAVEL Vs. P. SEKAR POOSARI
|
February 24, 2025 |
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S. VENDA Vs. DIRECTOR / COMMISSIONER OF RURAL DEVELOPMENT
|
April 1, 2025 |
|
S. VENKATESAN Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED,
|
June 4, 2025 |
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S.A.KHAN Vs. UNION OF INDIA
|
September 24, 2025 |
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S.ABDULKHADER Vs. UNION OF INDIA
|
January 27, 2025 |
|
S.ANANTH Vs. ARULPANDI
|
July 9, 2025 |
|
S.ANANTHA SAYANAM Vs. DISTRICT COLLECTOR
|
April 9, 2025 |
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S.ARTHI Vs. SECRETARY TO THE GOVERNMENT
|
September 3, 2025 |
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S.ARUMUGAM Vs. N.KASTHURI
|
January 27, 2025 |
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S.AYSWARYA Vs. M.BALASUBRAMANIAN
|
October 9, 2025 |
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S.BADHRI Vs. S.VIJAYAKUMAR
|
February 12, 2025 |
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S.BALASUNDRAM Vs. STATE
|
June 25, 2025 |
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S.DHANALAKSHMI Vs. S.VENNILA
|
September 23, 2025 |
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S.DHILIP RAJ Vs. K.JAYAKUMAR
|
August 12, 2025 |
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S.GANESAN Vs. ADDITIONAL CHIEF SECRETARY
|
March 7, 2025 |
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S.GANESHAMOORTHY Vs. W.JOSEPH SHIBU
|
September 12, 2025 |
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S.GOPALASAMY Vs. V.K.SHANMUGA SUNDRAM
|
March 24, 2025 |
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S.GOPINATH Vs. P.DHANALAKSHMI
|
July 11, 2025 |
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S.GUNASEKAR Vs. STATE OF TAMIL NADU
|
February 21, 2025 |
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S.H.ZARINA BEGUM Vs. STATE
|
July 15, 2025 |
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S.JALAJA Vs. KASTURI
|
October 9, 2025 |
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S.KADIRVEL Vs. S.MANI
|
July 25, 2025 |
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S.KASILINGAM Vs. M.RAJAGOPAL
|
June 2, 2025 |
|
S.KOTHANDAN Vs. L.SIVALINGAM
|
December 9, 2025 |
|
S.KRISHNAKUMAR, PRESIDENT, ARALVAIMOZHI PRIMARY Vs. S.MURUGESAN
|
September 25, 2025 |
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S.KRISHNAMOORTHY Vs. ENGINEERING PROJECTS INDIA LTD
|
September 16, 2025 |
|
S.KUPPUSAMY Vs. STATE
|
January 31, 2025 |
|
S.L.SUHAIL AHMED & SONS Vs. EASTERN TECH & CO
|
January 23, 2025 |
|
S.M.MOHIDEEN SAHIB Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
December 16, 2025 |
|
S.MAGESH Vs. V.LOKESH
|
August 12, 2025 |
|
S.MOHAN Vs. STATE
|
June 25, 2025 |
|
S.MURALIDHARAN Vs. AUTHORIZED OFFICER
|
October 29, 2025 |
|
S.MUTHUKUMAR Vs. V.M.THIRUMURUGAN
|
July 4, 2025 |
|
S.N.JANARDHANAN Vs. GANDHIGRAM TRUST
|
August 29, 2025 |
|
S.NESAPRABHU Vs. COMMISSIONER OF PROHIBITION AND EXCISE PROHIBITION AND EXCISE DEPARTMENT
|
November 18, 2025 |
|
S.P. PALANISAMY Vs. ALAGAMMAL
|
June 2, 2025 |
|
S.P.PALANIAPPA Vs. GOVERNMENT OF TAMILNADU
|
August 20, 2025 |
|
S.P.VIJAYKUMAR Vs. PADMAVATHY
|
December 19, 2025 |
|
S.PERIYASAMY Vs. N.PERIYASAMY
|
January 23, 2025 |
|
S.PRABHU Vs. STATE
|
August 6, 2025 |
|
S.PRASANNA Vs. M. JOTHIKA
|
November 14, 2025 |
|
S.R.GOPALA KRISHNAN Vs. G.NAGARAJAN
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December 19, 2025 |
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S.R.K. JAYACHANDRAN (DIED) Vs. B. BHASKARAN (DIED)
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January 2, 2025 |
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S.R.SHAMMAS Vs. STATE
|
December 19, 2025 |
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S.RAMAKRISHNAN Vs. M.RAMADAS
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July 25, 2025 |
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S.S.CHAUHAN AND SONS Vs. UNION OF INDIA
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January 24, 2025 |
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S.SAI PRIYA Vs. UNION OF INDIA
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July 3, 2025 |
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S.SAM SUNDAR Vs. S.ANITHA
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January 28, 2025 |
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S.SATHISHKUMAR Vs. JANA SMALL FINANCE BANK
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September 8, 2025 |
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S.SATHISHKUMAR Vs. COMMISSIONER, SALEM CORPORATION
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February 17, 2025 |
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S.SEKAR Vs. P.C.CHOUDHARY & SONS
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August 14, 2025 |
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S.SELVANAGARATHINAM Vs. DISCIPLINARY AUTHORITY
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November 5, 2025 |
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S.SHAHUL HAMEED Vs. BENAZIR BANU
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August 4, 2025 |
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S.SHANHMUGA KALAIVANI Vs. S. GANESAN
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June 4, 2025 |
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S.SHANKAR Vs. AJIMEE BEEVI
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June 19, 2025 |
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S.SHANTHI Vs. K.SUBRAMANI
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June 3, 2025 |
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S.SIVAKUMAR Vs. ESSJOHN PHARMA
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July 28, 2025 |
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S.SUJATHA Vs. N.ELUMALAI
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July 18, 2025 |
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S.SUNIL Vs. SENTHAMARAI
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November 26, 2025 |
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S.SURESH KUMAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
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July 9, 2025 |
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S.VASUDEVAN Vs. S.SUNDARAM
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July 2, 2025 |
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S.VEERAPPAN Vs. SARASWATHI
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October 17, 2025 |
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S.VENKATESAN Vs. SUNDARAM FASTENERS
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September 25, 2025 |
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S.VENKATRAMAN Vs. STATE
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January 3, 2025 |
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S.VIJAYA KUMAR Vs. E.JEEVANANDAM
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June 9, 2025 |
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SAADIQ BASHA Vs. COMMISSIONER COROPORATION OF COIMBATORE
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January 6, 2025 |
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SABAREESAN Vs. PERIYASAMY PADAIYATCHI
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September 26, 2025 |
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SABAREESWARAN Vs. DIRECTOR
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November 7, 2025 |
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SABEER Vs. K.S.SHAPNA
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July 18, 2025 |
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SACHIN BANSAL Vs. DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA
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January 29, 2025 |
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SADHANA PRAKASH Vs. LALITHABAI SUKANRAJ
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November 25, 2025 |
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SAKTHI GANESAN Vs. STATE
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December 17, 2025 |
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SAKTHI SARAVANAN Vs. STATE OF TAMIL NADU
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November 27, 2025 |
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SAKTHIVEL Vs. COMMISSIONER, HINDU RELIGIIOUS & CHARITABLE ENDOWMENT BOARD
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December 4, 2025 |
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SAKTHIVEL M. Vs. AUTHORIZED OFFICER CUM SPECIAL DISTRICT REVENUE OFFICER
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April 15, 2025 |
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SALEEM DURANI Vs. COMMISSIONER & ESTATE OFFICER
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September 19, 2025 |
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SALEM MANDALA MANUNEDDHI AMAIPUCHARA Vs. GOVT. OF TAMIL NADU
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December 4, 2025 |
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SAMATHANAM ELIZA Vs. STATE OF TAMILNADU
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October 29, 2025 |
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SAMI ARUL EDUCATIONAL TRUST Vs. S.PETER
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May 28, 2025 |
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SAMRAJ CONSTRUCTIONS PVT. LTD. Vs. RADHA INFRA
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December 5, 2025 |
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SAMSON PREMDOSS Vs. BESANT NAGAR CLUB
|
August 8, 2025 |
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SANDANA FLORALS Vs. STATE BANK OF INDIA
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August 1, 2025 |
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SANDEEP SHARMA Vs. STATE
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February 12, 2025 |
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SANDHIYA Vs. STATE
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November 6, 2025 |
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SANGHI TRANSPORT CO. Vs. INDUS IND BANK
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February 3, 2025 |
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SANJANA Vs. STATE
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April 28, 2025 |
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SANJINI JAYARAMAN Vs. S.RAMAMURTHY
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February 12, 2025 |
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SANKARA SUBRAMANIAN Vs. SELVARAJ
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July 30, 2025 |
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SANKARAVARMAN Vs. STATE
|
September 16, 2025 |
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SANMUGAM Vs. VARADHARAJAN PIRADEEP KUMAR
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June 20, 2025 |
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SANTHA SPINNING MILLS PVT LTD. Vs. ASIAN WIND ENERGY PVT LTD.
|
November 7, 2025 |
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SANTHI GOPINATH Vs. SECRETARY TO THE GOVERNMENT
|
April 7, 2025 |
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SARANRAJ Vs. STATE OF TAMILNADU
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November 24, 2025 |
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SARANYA Vs. STATE
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December 3, 2025 |
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SARANYA Vs. P.T.ARAVINDAN
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June 23, 2025 |
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SARATH KUMAR Vs. THE INSPECTOR OF POLICE
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June 2, 2025 |
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SARATHKUMAR Vs. STATE
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February 10, 2025 |
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SARAVANAN Vs. STATE OF TAMIL NADU
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December 3, 2025 |
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SARIKATHU NISHA Vs. SUPERINTENDENT OF PRISON
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April 18, 2025 |
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SAROJINI W/O RAMACHANDRAN Vs. BANUMATHI W/O. LATE SAMIDURAI
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January 20, 2025 |
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SASIKARAN Vs. STATE OF TAMIL NADU
|
December 3, 2025 |
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SASIKUMAR Vs. INSPECTOR OF POLICE
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November 25, 2025 |
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SATHAM HUSSAIN Vs. STATE OF TAMILNADU
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December 4, 2025 |
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SATHEESH R. Vs. PRINCIPAL SECRETARY TO GOVERNMENT, FAMILY AND WELFARE DEPARTMENT
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March 26, 2025 |
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SATHIK BATCHA Vs. DISTRICT REGISTRAR (ADMINISTRATION)
|
March 7, 2025 |
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SATHISH Vs. STATE
|
November 13, 2025 |
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SATHISH Vs. RENUKA
|
March 19, 2025 |
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SATHIYAVATHI Vs. PRESIDENT, ERODE CLOTH MERCHANTS ASSOCIATION
|
October 16, 2025 |
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SATHURAGIRI Vs. STATE OF TAMIL NADU
|
December 3, 2025 |
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SATHYA Vs. STATE
|
December 26, 2025 |
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SATVAT INFOSOL PRIVATE LIMITED Vs. BHARATIYA NABHIKIYA VIDYUT NIGAM LTD.
|
February 25, 2025 |
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SATYAM CHOUDHARY Vs. DEPUTY DIRECTOR
|
April 8, 2025 |
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SAVITHIRI P.RANGARAJ Vs. C.VARADHARAJ
|
August 19, 2025 |
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SBI GENERAL INSURANCE COMPANY LTD. Vs. TAMIZHALAGAN
|
November 7, 2025 |
|
SBI GENERAL INSURANCE COMPANY LTD. Vs. SUDALAIKANNU
|
August 1, 2025 |
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SEBASTHIYARAJ Vs. STATE
|
November 6, 2025 |
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SECRETARY RAJAHS HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
|
November 17, 2025 |
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SECRETARY TO GOVERNMENT, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT, CHENNAI Vs. S. MEENA
|
February 28, 2025 |
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SECRETARY, SOCIAL WELFARE DEPARTMENT, CHENNAI Vs. R. SUGANYA
|
April 8, 2025 |
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SECRETARY, TEACHERS RECRUITMENT BOARD Vs. DR. R. DOMINIC SAHAYA RAJAN
|
February 6, 2025 |
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SEEMAN Vs. STATE
|
February 17, 2025 |
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SEETHARAMAN Vs. STATE OF TAMILNADU
|
December 18, 2025 |
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SELLAMMAL Vs. JAYAMANI
|
July 2, 2025 |
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SELVAGANESAN Vs. REVENUE DIVISIONAL OFFICER
|
October 8, 2025 |
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SELVAKUMAR Vs. STATE
|
December 15, 2025 |
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SELVAM Vs. MANAGING DIRECTOR, TNSTC LTD.
|
April 8, 2025 |
|
SELVAM Vs. STATE OF TAMIL NADU
|
February 4, 2025 |
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SELVARAJ Vs. STATE
|
April 21, 2025 |
|
SELVARAJ Vs. MARIAMMAL
|
September 25, 2025 |
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SELVARAJ Vs. DISTRICT COLLECTOR
|
November 7, 2025 |
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SELVARAJ Vs. DISTRICT REVENUE OFFICER
|
November 25, 2025 |
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SELVARAJ Vs. PAPPATHI
|
February 19, 2025 |
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SELVARAJ @ VEPPADAI SELVARAJ Vs. INSPECTOR OF POLICE
|
February 3, 2025 |
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SELVARAJU DURAISAMY Vs. RADIANCE ICON OWNERS ASSOCIATION
|
January 3, 2025 |
|
SELVI Vs. K. MOHAN
|
January 31, 2025 |
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SELVIN Vs. STATE
|
December 17, 2025 |
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SENGODA GOUNDER Vs. THANGAVELU
|
August 19, 2025 |
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SENKUTTUVAN Vs. KIRUBANANDHAM
|
January 24, 2025 |
|
SENTHIL Vs. HOME, PROHIBITION AND EXCISE DEPARTMENT
|
December 18, 2025 |
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SENTHIL KUMAR Vs. STATE
|
March 13, 2025 |
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SENTHIL KUMAR.K Vs. SUNDARALINGAM ARUMUGAM
|
December 19, 2025 |
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SENTHIL MURUGAN Vs. SUB REGISTRAR
|
January 22, 2025 |
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SENTHILKANNAN Vs. DIRECTOR GENERAL OF POLICE
|
October 3, 2025 |
|
SERAN Vs. STATE
|
December 1, 2025 |
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SERENE ADINATH RETIREMENT COMMUNITY Vs. COVAI PROPERTY CENTER
|
July 4, 2025 |
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SESHASAYEE PAPER & BOARDS LTD. Vs. 3H CLASSICS
|
November 26, 2025 |
|
SHABANA Vs. N.MANOHARAN
|
September 17, 2025 |
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SHAHUL CHURIDHAR MATERIALS Vs. S.K.BALASINGAM
|
September 26, 2025 |
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SHAKTHI SHYAM R Vs. THE DEAN
|
December 17, 2025 |
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SHAMBHUNATH Vs. JAI RAJENDRA IMPEX PVT. LTD.
|
December 12, 2025 |
|
SHAMPRAVEEN Vs. STATE OF TAMIL NADU
|
December 26, 2025 |
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SHANAZ BEGAM Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT KRISHNAGIRI
|
June 19, 2025 |
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SHANMUGA NAICKER Vs. KANNIAMMAL
|
December 5, 2025 |
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SHANMUGAM Vs. COMMISSIONER, HR & CE DEPARTMENT, NUNGAMBAKKAM
|
April 8, 2025 |
|
SHANMUGAM (DIED) Vs. RAMAR
|
October 31, 2025 |
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SHANTI LAL Vs. ASSISTANT COMMISSIONER OF STATE TAX
|
November 6, 2025 |
|
SHARMA CENTER FOR HERITAGE EDUCATION Vs. DIRECTOR, FRCA WING
|
July 27, 2025 |
|
SHASHIKUMAR Vs. G.VASANTHA
|
July 25, 2025 |
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SHEEFA RANI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
November 19, 2025 |
|
SHESHAIYA Vs. A.MOHANRAJ
|
August 5, 2025 |
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SHIBU K. Vs. C. S. PADAM CHAND
|
January 31, 2025 |
|
SHIVKARTHIK G.S Vs. NIL
|
September 4, 2025 |
|
SHRIRAM FINANCE LTD. Vs. A. AROCKIADASS
|
April 7, 2025 |
|
SHRIRAM FORTUNE SOLUTIONS LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 28, 2025 |
|
SHRUTHI THILAK Vs. DR. PRABHU THILAK
|
January 6, 2025 |
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SHYNI Vs. STATE REPRESENTED THROUGH THE INSPECTOR OF POLICE, MARTHANDAM POLICE STATION, KANYAKUMARI
|
February 28, 2025 |
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SIDHARTH JINDAL Vs. REGISTRAR, TRADE MARKS
|
August 7, 2025 |
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SILAMBU VENDHAN Vs. UNION OF INDIA
|
April 8, 2025 |
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SIMPLEX INFRASTRUCTURES LIMITED Vs. MALINI GANESH
|
February 21, 2025 |
|
SINDHUJA Vs. NIL
|
December 8, 2025 |
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SITARANI Vs. DAL SINGH
|
November 10, 2025 |
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SIVA SANKAR Vs. STATE
|
December 8, 2025 |
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SIVA SUBRAMANIA NADAR Vs. ARULMIGU PATHIRA KALIAMMAN KOIL
|
November 20, 2025 |
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SIVAGURU RAMADOSS NAIDU Vs. VENKATACHALAM RAMADOSS
|
July 2, 2025 |
|
SIVAKODI Vs. N. SIVAKUMAR
|
March 6, 2025 |
|
SIVANATH Vs. STATE OF TAMIL NADU
|
December 3, 2025 |
|
SIVANESAN Vs. STATE
|
November 17, 2025 |
|
SIVANESAN Vs. STATE OF TAMIL NADU
|
December 4, 2025 |
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SIVASANKARA VELU Vs. STATE OF TAMIL NADU
|
February 25, 2025 |
|
SKS FOUNDATION Vs. MANAGING DIRECTOR, TAMIL NADU TEXTBOOK AND EDUCATION SERVICES
|
March 5, 2025 |
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SNP INFRASTRUCTURE LLP Vs. EMBASSY PROPERTY DEVELOPMENTS PVT. LTD
|
June 23, 2025 |
|
SNS CHARITABLE TRUST Vs. TAMILNADU DR. MGR MEDICAL UNIVERSITY
|
April 3, 2025 |
|
SOBHAGMAL SOWCAR Vs. COMPETENT AUTHORITY
|
January 30, 2025 |
|
SOCIAL AUDIT SOCIETY OF TAMIL NADU Vs. REGIONAL PROVIDENT FUND COMMISSIONER-1
|
February 6, 2025 |
|
SOFTGEL HEALTHCARE PRIVATE LIMITED Vs. PFIZER INC
|
November 25, 2025 |
|
SOLIDAIRE DIGITAL ELECTRONICS PRIVATE LIMITED Vs. SALAHUDEEN ABDHULLATHEEF, M/S. SAGAR ENTERPRISES PUNALUR
|
February 20, 2025 |
|
SOUNDARARAJAN Vs. STATE
|
January 30, 2025 |
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SOUTH GANGA WATERS TECHNOLOGIES (P) LTD. Vs. VEDANTA LIMITED, THOOTHUKUDI
|
February 26, 2025 |
|
SOUTHERN WIND FARMS LTD Vs. VISALAKSHI
|
January 6, 2025 |
|
SOWRASHTRA VIPRA SABHA Vs. SELVARANI
|
October 15, 2025 |
|
SPALON INDIA PRIVATE LIMITED Vs. MAYA CHOU-DHARY
|
November 21, 2025 |
|
SPECIAL TAHSILDAR Vs. G. BANU
|
November 14, 2025 |
|
SPECIAL TAHSILDAR Vs. THIRU RAYAR
|
November 14, 2025 |
|
SPECIAL TAHSILDAR (LA) IRUNGATTUKOTTAI Vs. J. SEKAR
|
February 12, 2025 |
|
SREE ARAVIND STEELS LIMITED Vs. ASSISTANT COMMISSIONER, GST AND CENTRAL EXCISE I DIVISION
|
September 2, 2025 |
|
SREE INFRATECH INDIA PRIVATE LIMITED Vs. CHAIRMAN (MSEFC) & DIRECTOR (IND. & COM), MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
December 2, 2025 |
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SRI AKILAA SPINNING MILLS PVT. LTD. Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
February 17, 2025 |
|
SRI BALAJI CONSTRUCTIONS Vs. STATE OF TAMIL NADU
|
April 8, 2025 |
|
SRI SANKARA VIDYALAYA MATRICULATION SCHOOL Vs. ENFORCEMENT OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 29, 2025 |
|
SRI-LA-SRI SATHYA GNANA MAHADEVA DESIKA PARAMACHARIYA Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPT.
|
May 22, 2025 |
|
SRIDEVI SELVAN Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
February 25, 2025 |
|
SRIDHAR Vs. MANAGING DIRECTOR
|
December 18, 2025 |
|
SRIDHAR Vs. STATE
|
April 17, 2025 |
|
SRIKANTH PARTHASARATHY Vs. RESERVE BANK OF INDIA
|
July 2, 2025 |
|
SRIKANTH REDDY Vs. STATE
|
April 2, 2025 |
|
SRIMAN @ V. NARAYANAN Vs. STATE
|
April 21, 2025 |
|
SRINIVASAN Vs. DIRECTOR
|
October 13, 2025 |
|
SRIRAM Vs. M/S PREMIER FIBRE
|
October 27, 2025 |
|
SRIRAM DEEPAK Vs. RAMALINGAM
|
November 13, 2025 |
|
SRITHAR Vs. M/S.EQUITAS SMALL FINANCE BANK LIMITED
|
November 27, 2025 |
|
SRITHARAN Vs. STATE OF TAMIL NADU
|
March 21, 2025 |
|
STALIN Vs. KUMAR
|
January 28, 2025 |
|
STANDARD CHARTERED GLOBAL BUSINESS SERVICES PRIVATE LIMITED Vs. SPECIAL JOINT COMMISSIONER OF LABOUR
|
March 17, 2025 |
|
STATE Vs. NATARAJ
|
March 20, 2025 |
|
STATE Vs. R. LEELAVATHI
|
April 9, 2025 |
|
STATE Vs. MOHAMMED HANIFA @ TENKASI HANIFA
|
October 23, 2025 |
|
STATE Vs. S.DURGA PRASAD
|
November 10, 2025 |
|
STATE Vs. V.GOVINDASWAMY
|
March 21, 2025 |
|
STATE BANK OF INDIA Vs. RV CONSULTING SERVICES PVT LTD
|
November 6, 2025 |
|
STATE BANK OF INDIA Vs. ZONAL SECRETARY, STATE BANK OF INDIA
|
March 17, 2025 |
|
STATE OF GOVERNMENT Vs. CORRESPONDENT
|
November 6, 2025 |
|
STATE OF TAMIL NADU Vs. R.VENKEDUSAMY
|
September 15, 2025 |
|
STATE OF TAMIL NADU Vs. METTUR DAM SMALL SCALE INDUSTRIALISTS
|
August 7, 2025 |
|
STATE OF TAMIL NADU Vs. SHILPA SURESH S.
|
November 14, 2025 |
|
STATE OF TAMIL NADU Vs. B. JANARDANAN
|
September 2, 2025 |
|
STATE OF TAMIL NADU Vs. ASHOK KUMAR
|
August 7, 2025 |
|
STATE OF TAMIL NADU Vs. B,MARY SELVAM
|
February 24, 2025 |
|
STATE OF TAMIL NADU Vs. R. K. JALAN
|
March 21, 2025 |
|
STATE OF TAMIL NADU Vs. CORRESPONDENT, ST. MARYS HIGHER SECONDARY SCHOOL
|
April 28, 2025 |
|
STATE OF TAMIL NADU Vs. SECRETARY, MUTHIAYAR HIGHER SECONDARY SCHOOL
|
September 2, 2025 |
|
STATE OF TAMIL NADU Vs. PANTHANATHAMMAL
|
February 25, 2025 |
|
STATE OF TAMIL NADU Vs. S. SHANMUGAM
|
January 3, 2025 |
|
STEEL STRIPS WHEELS LIMITED Vs. WHEELS INDIA LIMITED, PADI
|
April 3, 2025 |
|
STELLAR DEVELOPER Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
November 3, 2025 |
|
STEPHEN Vs. STATE OF TAMIL NADU, THROUGH ITS, THE INSPECTOR OF POLICE, CBCID SOUTH, KANYAKUMARI, KANYAKUMARI DISTRICT.
|
January 28, 2025 |
|
SUBAIR Vs. STATE
|
November 17, 2025 |
|
SUBASHINI DHINAGARAN Vs. SUPERINTENDENT OF POLICE
|
April 23, 2025 |
|
SUBASRI KUMAR Vs. REGISTRAR, TAMIL NADU DR.M.G.R.MEDICAL UNIVERSITY
|
December 9, 2025 |
|
SUBBAMMAL Vs. EASWARNAMURTHI GOUNDER
|
August 8, 2025 |
|
SUBBATHAL Vs. NARAYANASAMY
|
November 14, 2025 |
|
SUBBULAKSHMI Vs. UNION OF INDIA
|
April 25, 2025 |
|
SUBRAMANIA PANDIAN Vs. STATE OF TAMIL NADU
|
March 28, 2025 |
|
SUBRAMANIASWAMY WEAVERS COOPERATIVE PRODUCTION AND SALE SOCIETY LTD. Vs. INCOME TAX OFFICER, TDS WARD, INCOME TAX OFFICE
|
February 25, 2025 |
|
SUDALAI Vs. STATE OF TAMILNADU
|
November 17, 2025 |
|
SUDHA Vs. K.SHANTHI
|
August 14, 2025 |
|
SUDHA UMASHANKAR Vs. DR.LAKSHMI JAYAKUMAR
|
August 14, 2025 |
|
SUDHAKAR Vs. STATE OF TAMIL NADU
|
November 7, 2025 |
|
SUGANYA Vs. E. STATE OF TAMIL NADU
|
November 3, 2025 |
|
SUGUMAR ARUMUGAM Vs. M/S SHRIRAM FINANCE LTD.
|
October 24, 2025 |
|
SUJATHA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
January 30, 2025 |
|
SUMA Vs. STATE OF TAMIL NADU
|
January 23, 2025 |
|
SUMITHRA BHAI Vs. K.VENKOPA RAO
|
June 3, 2025 |
|
SUNDAR Vs. STATE OF TAMILNADU
|
November 18, 2025 |
|
SUNDARAM Vs. STATE
|
December 1, 2025 |
|
SUNDARAM FINANCE LIMITED Vs. S.M.THANGARAJ
|
January 27, 2025 |
|
SUNDARAMANI(DIED) Vs. K.V.SARVESAN(DIED)
|
January 21, 2025 |
|
SUNDARAMMAL Vs. KANAGARAJ
|
June 26, 2025 |
|
SUNDARAMOORTHI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 24, 2025 |
|
SUNDARI Vs. STATE OF TAMIL NADU
|
December 2, 2025 |
|
SUNIL GORAH Vs. STATE
|
November 4, 2025 |
|
SUNRISE CLUB-COVAI Vs. COMMISSIONER, KARUMATHAMPATTI MUNICIPALITY
|
March 11, 2025 |
|
SUPER SALES INDIA LTD. Vs. PRESIDENT, THAPPUKUNDU PANCHAYAT
|
February 12, 2025 |
|
SUPERINTENDING ENGINEER Vs. GEETHA
|
July 28, 2025 |
|
SUPERINTENDING ENGINEER, TAMIL NADU ELECTRIC PRODUCTION AND DISTRIBUTION Vs. V.PADMANABHAN
|
July 31, 2025 |
|
SURESH Vs. STATE OF TAMIL NADU
|
November 17, 2025 |
|
SURESH Vs. KANNAGI
|
July 17, 2025 |
|
SURESH Vs. STATE BY SI OF POLICE, VIRUGAMBAKKAM POLICE STATION
|
January 9, 2025 |
|
SURESH Vs. STATE
|
March 25, 2025 |
|
SURESH KUMAR Vs. ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
March 17, 2025 |
|
SURESH THEKKEDATH Vs. STATE
|
August 7, 2025 |
|
SURESHKUMAR Vs. STATE OF TAMILNADU
|
December 8, 2025 |
|
SURYA Vs. STATE
|
November 26, 2025 |
|
SURYA Vs. STATE OF TAMILNADU
|
October 24, 2025 |
|
SURYA Vs. STATE OF TAMIL NADU
|
December 15, 2025 |
|
SWETHA S. V. Vs. PRINCIPAL SECRETARY TO GOVERNMENT FAMILY & WELFARE DEPARTMENT GOVERNMENT OF TAMIL NADU CHENNAI
|
April 8, 2025 |
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SYED AHAMED Vs. SHOUKAT ALI
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May 28, 2025 |
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SYED BURKANUDEEN Vs. STATE OF TAMIL NADU
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August 21, 2025 |
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SYED MAZHAR HUSSAIN Vs. TAMIL NADU WAQF BOARD
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January 8, 2025 |
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T VELAYUTHAM Vs. .CHINNAMALAI
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October 8, 2025 |
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T. AATHILINGAM Vs. DISTRICT REVENUE OFFICER (LAND ACQUISITION)
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April 3, 2025 |
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T. EZHUMALAI Vs. STATE
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January 9, 2025 |
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T. GOBINATH Vs. STATE OF TAMILNADU
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November 27, 2025 |
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T. GOKUL Vs. STATE
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December 16, 2025 |
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T. KOODALINGAM Vs. DIRECTOR GENERAL OF POLICE
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February 17, 2025 |
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T. MURALI Vs. STATE
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November 21, 2025 |
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T. MUTHUSAMY Vs. DISTRICT REVENUE OFFICER, NAGAPATTINAM
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January 28, 2025 |
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T. PARAMASIVAM Vs. REVENUE DIVISIONAL OFFICER, O/O. REVENUE DIVISIONAL OFFICER
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March 20, 2025 |
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T. SANTHAKUMAR Vs. PRINCIPAL SECRETARY (HOME) GOVERNMENT OF TAMILNADU
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March 14, 2025 |
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T. SANTHANAM Vs. STATE
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January 28, 2025 |
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T. SELVAM Vs. STATE
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December 17, 2025 |
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T. SENTHILKUMARI Vs. DEPUTY HIGH COMMISSION FOR DEMOCRATIC SOCIALIST REPUBLIC OF SRI LANKA
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February 12, 2025 |
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T. SOMASUNDARAM Vs. SECRETARY TO GOVERNMENT
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November 28, 2025 |
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T. VINOTH KUMAR Vs. S. SEKAR
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March 17, 2025 |
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T.A.P.SRIRANGACHARI Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT
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June 17, 2025 |
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T.ASHOK SURANA Vs. COMPETENT AUTHORITY
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August 11, 2025 |
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T.B.BHARATH Vs. VANITHA
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March 7, 2025 |
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T.BAKEERATHAN Vs. C.JAYARAMAN
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June 18, 2025 |
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T.C.CHINNASAMY Vs. PROJECT DIRECTOR,NATIONAL HIGHWAY AUTHORITY OF INDIA,
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December 19, 2025 |
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T.D.GANESHKUMAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
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April 1, 2025 |
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T.ELANGOVAN Vs. SUBRAMANIYAM
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October 17, 2025 |
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T.GOPI Vs. M.JAYASUDHA
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January 27, 2025 |
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T.MAMMU SAHIB Vs. CHAIRMAN TAMIL NADU WAKF BOARD
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May 30, 2025 |
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T.N.RAJA GOUNDER Vs. R.K.MUTHUSAMI
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November 12, 2025 |
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T.R. BALU Vs. R. KANNAN
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February 4, 2025 |
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T.R.RAMESH Vs. COMMISSIONER
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February 24, 2025 |
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T.RAJAGOPALAN Vs. STATE OF TAMIL NADU
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April 1, 2025 |
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T.RAMALAKSHMI Vs. STATE
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January 24, 2025 |
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T.RAMAMOORTHI Vs. INSPECTOR OF POLICE, EDAIYUR POLICE STATION,
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May 8, 2025 |
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T.S.AYYAPPAN Vs. .KHADIJABAI MATERNITY
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October 10, 2025 |
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T.SELVAKUMAR Vs. DEPUTY SUPERITENDENT OF POLICE
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January 3, 2025 |
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T.SIVAKUMAR Vs. D.NARMADHA
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June 4, 2025 |
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T.THANGASAMY Vs. STATE OF TAMIL NADU
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July 30, 2025 |
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T.UDAYAKUMAR Vs. G.KALYANASUNDARAM
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November 20, 2025 |
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T.V.S. SARMA Vs. STATE
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September 16, 2025 |
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TAANISH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
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July 10, 2025 |
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TAANISH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
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July 30, 2025 |
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TAGORE EDUCATIONAL TRUST Vs. REGISTRAR, TAMIL NADU DR. MGR MEDICAL UNIVERSITY
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January 7, 2025 |
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TAHSILDAR, AMBATTUR TALUK Vs. CHETTINAD ACADEMY OF RESEARCH AND EDUCATION
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July 11, 2025 |
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TAMIL MAANILA KATTIDA THOZHILALARGAL SANGAM Vs. MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD
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July 15, 2025 |
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TAMIL NADU CO-OPERATIVE TEXTILE PROCESSING MILLS LIMITED Vs. C. A. RATHINAVEL
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February 21, 2025 |
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TAMIL NADU ELECTRICITY BOARD Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND TRIBUNAL
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February 3, 2025 |
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TAMIL NADU GENERAL WORKERS UNION Vs. GOVERNMENT OF INDIA
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March 25, 2025 |
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TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. MINISTRY OF POWER
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February 25, 2025 |
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TAMIL NADU GRAMA BANK Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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February 20, 2025 |
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TAMIL NADU HOUSING BOARD Vs. PERIYASAMY AMBALAM
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July 17, 2025 |
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TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION Vs. PULSAR ELECTRONICS LTD.
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January 7, 2025 |
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TAMIL NADU PRIVATE PROFESSIONAL COLLEGES ASSOCIATION HEALTH SCIENCES Vs. P. GANESH SON OF PERIYASAMY
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February 25, 2025 |
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TAMIL NADU STATE MARKETING CORPORATION LTD Vs. DIRECTORATE OF ENFORCEMENT
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April 23, 2025 |
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TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SUGANYA
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April 3, 2025 |
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TAMIL SELVAN Vs. SUB REGISTRAR, OFFICE OF THE SUB REGISTRAR, RAJAPALAYAM
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March 6, 2025 |
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TAMILARASAN Vs. DISTRICT COLLECTOR, O/O. THE DISTRICT COLLECTOR, MADURAI DISTRICT
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March 19, 2025 |
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TAMILARASAN Vs. STATE
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November 14, 2025 |
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TAMILNADU MINERALS LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, HIGH COURT BUILDING
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January 28, 2025 |
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TAMILNADU NUGRPORUL VANIBA KAZHAGA ANNA THOZHIR SANGAM Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
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December 8, 2025 |
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TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. S. PALANISAMY
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January 29, 2025 |
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TATA COMMUNICATIONS DATA CENTRES PRIVATE LIMITED Vs. DISTRICT REGISTRAR (ADMINISTRATION), CENTRAL CHENNAI
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October 9, 2025 |
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THALAPATHY RAMKUMAR Vs. P. ARJUNAN
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April 8, 2025 |
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THAMARAI Vs. DISTRICT COLLECTOR DISTRICT COLLECTORATE
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January 29, 2025 |
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THANGAM Vs. STATE OF TAMIL NADU
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November 7, 2025 |
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THANGAM Vs. INSPECTOR OF POLICE
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January 30, 2025 |
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THANGAM ALIAS THANGAMMAL Vs. KANDHAROOBAN
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November 28, 2025 |
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THANGARAJ Vs. STATE
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March 18, 2025 |
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THANGAVEL Vs. DISTRICT COMMISSIONER OF SURVEY AND SETTLEMENT
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October 28, 2025 |
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THANJAI P.N.CHEZHIAN Vs. T.SRINIVASAN
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November 21, 2025 |
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THAVAM CONSTRUCTION Vs. UNION OF INDIA
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January 10, 2025 |
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THAYUMANAVAR Vs. MANIKKAMPILLAI
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November 28, 2025 |
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THAYYANAYAKI Vs. BOOPATHI
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August 14, 2025 |
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THE ADMINISTRATOR Vs. R.RAMACHANDRAN
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July 31, 2025 |
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THE INTERNATIONAL TAMIL NADU Vs. MEGHDOOT EXPORT IMPORT PVT. LTD.
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January 6, 2025 |
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THE SECRETARY MINISTRY OF DEFENCE Vs. EX MCEAA-II AMIT DHULL
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August 18, 2025 |
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THILLAI LOKANATHAN Vs. UNDER SECRETARY MINISTRY OF HOME AFFAIRS
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October 22, 2025 |
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THIRUMALAI KUMAR Vs. STATE OF TAMILNADU
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November 3, 2025 |
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THIRUVALLUR DISTRICT GOODS TRANSPORT Vs. MANAGING DIRECTOR, THE TAMIL NADU COOPERATIVE MILK PRODUCERS FEDERATION LTD.
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October 22, 2025 |
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THIRUVARANGAN SPINTEX LTD. Vs. PRINCIPAL SECRETARY, TRANSPORT DEPARTMENT
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March 21, 2025 |
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THIYAGARAJAN Vs. STATE
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April 9, 2025 |
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THIYAGU Vs. STATE
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December 15, 2025 |
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THOMAS COOK INDIA LTD. Vs. ADDITIONAL DIRECTOR
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April 17, 2025 |
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TIMES EDUCATIONS & CHARITABLE TRUST Vs. P. A. M. JAHIRA
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February 24, 2025 |
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TIONG WOON PROJECT & CONTRACTING Vs. EVERRENEW ENERGY PRIVATE LIMITED
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October 7, 2025 |
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TIRUMANI Vs. SAKTHI
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June 5, 2025 |
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TIRUNELVELI MUNICIPAL CORPORATION Vs. S.P.MUTHURAMAN
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September 18, 2025 |
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TITUS SAMUEL Vs. JOSEPH SELVARAJ
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March 18, 2025 |
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TMT. V. CHAMUNDEESWARI Vs. V. GANAPATHY
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February 26, 2025 |
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TMT. V. JOTHI Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LTD.
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January 29, 2025 |
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TMT. VANITHAI Vs. STATE THROUGH THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION
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January 31, 2025 |
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TR.J.SINGARAVEL Vs. G.THAMILARASAN
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November 25, 2025 |
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TRACTORS AND FARM EQUIPMENT LIMITED Vs. MASSEY FERGUSON CORP.
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February 5, 2025 |
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TRI INFRA STUDIO PVT. LIMITED, Vs. INSPECTOR GENERAL OF REGISTRATION,
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September 23, 2025 |
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TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LTD Vs. LAND COMMISSIONER
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January 31, 2025 |
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TVL. CHANDRO PROCESS Vs. DEPUTY COMMISSIONER OF INCOME TAX, OFFICE OF THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - II
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February 25, 2025 |
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TVL. PRIYA WOODS CRAFT Vs. COMMISSIONER OF COMMERCIAL TAXES
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April 3, 2025 |
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TVL. SREE ML CONSTRUCTION Vs. DEPUTY STATE TAX OFFICER
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April 2, 2025 |
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TVL. SRI BALAJI TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER, CHIDAMBARAM -I
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February 24, 2025 |
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TVS MOTOR COMPANY LIMITED Vs. CONTROLLER OF PATENTS & DESIGNS, THE PATENT OFFICE, INTELLECTUAL PROPERTY BUILDING, G. S. T. ROAD, GUINDY
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February 27, 2025 |
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U. ASHWIN KUMAR Vs. STATE
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April 1, 2025 |
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U.SRIDHAR Vs. S.YAMINI
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April 25, 2025 |
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ULPATH NISHA Vs. TAMIL NADU WAKF BOARD
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September 19, 2025 |
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ULTIMATE COMPUTER CARE Vs. S.M.K. SYSTEMS
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February 12, 2025 |
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UMA Vs. TAHSILDAR, THIRUMANGALAM TALUK
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January 31, 2025 |
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UMA Vs. K. PURUSHOTHAMAN
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January 3, 2025 |
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UMA SPINNING MILLS Vs. ASST. PROVIDENT FUND COMMISSIONER
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March 21, 2025 |
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UMAMAHESWARI Vs. STATE
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November 20, 2025 |
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UMANGA VOHRA Vs. STATE OF TAMIL NADU
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May 14, 2025 |
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UMAVATHI K. C. KENCHAPPA ALIAS CHINNA KENCHAPPA Vs. SEEKALAMMA ALIAS MALLAMMA
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November 28, 2025 |
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UNION OF INDIA Vs. MS. INDRA INDUSTRIES
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April 9, 2025 |
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UNION OF INDIA Vs. S.ASOKRAJ
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September 19, 2025 |
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UNION OF INDIA Vs. A.AROKIAMARY
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December 18, 2025 |
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UNION OF INDIA Vs. G. MADAVAN, JC 219537E EX SUB G. MADAVAN
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February 4, 2025 |
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UNION OF INDIA Vs. RENGASWAMY EDUCATIONAL TRUST
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December 2, 2025 |
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UNION OF INDIA Vs. R. THAMARAISELVAN
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February 28, 2025 |
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UNIQUE BUILDERS Vs. UNION OF INDIA
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January 10, 2025 |
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UNITED INDIA INSURANCE CO, Vs. M.JOHN
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June 2, 2025 |
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UNITED INDIA INSURANCE CO. Vs. P.PADMAVATHY
|
June 30, 2025 |
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UNITED INDIA INSURANCE CO. LTD Vs. K. ARUMUGAM
|
March 4, 2025 |
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UNITED INDIA INSURANCE CO. LTD Vs. NAVEEN
|
February 19, 2025 |
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UNITED INDIA INSURANCE CO.LTD. Vs. PAVAYAMMAL
|
September 24, 2025 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MINOR, VINCENT RAJ
|
September 24, 2025 |
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UNITED INDIA INSURANCE COMPANY LIMITED, Vs. PONRAJ
|
April 28, 2025 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. STATE OF TAMIL NADU
|
March 11, 2025 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. AMMU
|
November 13, 2025 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. KULANDAI TERASA
|
January 28, 2025 |
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UNITED LABOUR FEDERATION Vs. UNION OF INDIA
|
December 9, 2025 |
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UNIVERSAL TELE SERVICES Vs. BHARAT SANCHAR NIGAM LIMITED (BSNL)
|
December 12, 2025 |
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USHA NANDHINI Vs. AMBIKA
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June 11, 2025 |
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V T PRABHAKAR Vs. CHAIRMAN
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January 7, 2025 |
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V-MART RETAIL LIMITED Vs. NODAL CYBER CELL OFFICER OF TAMIL NADU
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November 3, 2025 |
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V. A. PURUSHOTHAMAN Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, FORT ST. GEORGE
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March 28, 2025 |
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V. AJAY Vs. STATE
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October 25, 2025 |
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V. ARUMUGAM Vs. STATE OF TAMILNADU
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November 4, 2025 |
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V. BALAKRISHNAN Vs. K. CHANDRASEKAR
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January 3, 2025 |
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V. G. PANNEERDAS AND COMPANY Vs. V. G. S. VINODH RAJ, PARTNER OF M/S. V. G. PANNEERDAS AND COMPANY
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January 29, 2025 |
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V. HARIHARAN Vs. STATE OF TAMIL NADU
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February 21, 2025 |
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V. JEYABHARATHI Vs. INSPECTOR OF POLICE
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April 1, 2025 |
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V. KUMAR Vs. STATE
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October 29, 2025 |
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V. KUMARPANDI Vs. DISTRICT COLLECTOR
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December 2, 2025 |
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V. MOHAN BABU Vs. STATE
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December 3, 2025 |
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V. N. V. BUILDERS PVT. LTD. Vs. SUPERINTENDING ENGINEER (PROJECT), TAMIL NADU SLUM CLEARANCE BOARD
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March 24, 2025 |
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V. PATTESWARAN Vs. E. JAYANTHI
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March 12, 2025 |
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V. PERUMAL Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY (NA. PA. 1) DEPARTMENT
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February 18, 2025 |
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V. PERUMAYEE Vs. S. RAJAMMAL
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January 30, 2025 |
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V. RAMACHANDRAN Vs. TAHSILDAR, DINDIGUL EAST, DINDIGU
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January 28, 2025 |
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V. S. RETHINAKUMARI Vs. S. R. RATHEESH
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February 3, 2025 |
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V. S. S. KRISHNA Vs. SENIOR DIVISIONAL MANAGER, THE SALEM DIVISIONAL OFFICE, LIC OF INDIA, JEEVAN PRAKASH JOHNSONPET, SALEM
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February 26, 2025 |
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V. SARADHA RUKMANI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, PUBLIC DEPARTMENT
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February 17, 2025 |
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V. THANGAPRAKASAM Vs. SECRETARY TO GOVERNMENT HOME (POLICE III) DEPARTMENT
|
April 8, 2025 |
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V. VENKATAGIRI Vs. STATE
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November 18, 2025 |
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V.BALAJI Vs. OFFICIAL ASSIGNEE HIGH COURT
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October 6, 2025 |
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V.G.SELVA RAJA Vs. UNITED INDIA INSURANCE CO. LTD.
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February 13, 2025 |
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V.J. DEENADAYALAN Vs. JAYAMANI
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February 24, 2025 |
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V.JANAGAMBAL Vs. DEPUTY REGISTRAR
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January 10, 2025 |
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V.MAHESWARI Vs. TAMILNAD MERCANTILE BANK LTD.,
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October 23, 2025 |
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V.MANICKAVASAGAM Vs. KANNIYAMMAL
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December 1, 2025 |
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V.MUNIYAMMAL Vs. NARAYANSAMY
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August 14, 2025 |
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V.MUTHUPANDI Vs. SECRETARY TO GOVERNMENT
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November 27, 2025 |
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V.P.BHUVAANESHWAREI Vs. P.KASTHURI
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June 23, 2025 |
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V.RAGHUNATHAN Vs. STATE
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September 12, 2025 |
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V.RAJENDRAN Vs. ARAVINDAN
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March 7, 2025 |
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V.RAJESH Vs. S.ANUPRIYA
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June 4, 2025 |
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V.RATHNA KUMAR Vs. DISTRICT COLLECTOR
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January 30, 2025 |
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V.S. CHANDRASEKARAN Vs. R. UMA
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April 25, 2025 |
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V.S. SHIBU Vs. STATE
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February 3, 2025 |
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V.SADAGOPAN Vs. CANARA BANK
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June 17, 2025 |
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V.SEEMA Vs. K.SENTHILNATHAN
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August 1, 2025 |
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V.SYED ABDHAEER Vs. MARGADARSI CHITS PRIVATE LIMITED
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August 25, 2025 |
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V.V.RAVIKUMAR Vs. M. VIJAYAM
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July 17, 2025 |
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V.VASANTHA KUMAR Vs. STATE
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September 16, 2025 |
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V.VENKATESAN Vs. BHANUMATHI
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July 21, 2025 |
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VA. PUGAZHENDI Vs. ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM
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February 12, 2025 |
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VAJRA GLOBAL CONSULTING SERVICE LLP, Vs. ASSISTANT DIRECTOR OF INCOME TAX
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July 30, 2025 |
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VALAMPURI Vs. STATE THROUGH INSPECTOR OF POLICE
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January 10, 2025 |
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VALENCY INTERNATIONAL PTE LTD. Vs. TDA IMPORT AND EXPORT PRIVATE LIMITED
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July 11, 2025 |
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VALLIAMMAL Vs. N.LAKSHMI
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October 28, 2025 |
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VANAJAKSHI Vs. SYED SULAIMA SAHEB
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December 8, 2025 |
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VANARAJ Vs. STATE
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July 25, 2025 |
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VARADHARAJAN Vs. STATE OF TAMILNADU
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November 27, 2025 |
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VARALAKSHMI Vs. C.VIJAYAKUMAR
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November 12, 2025 |
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VARATHARAJAN Vs. SANTHAMANI
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March 10, 2025 |
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VASAN HEALTH CARE Vs. UNION OF INDIA
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July 24, 2025 |
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VASANTH Vs. STATE
|
November 26, 2025 |
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VASANTHA Vs. IRUDAYARAJ
|
November 21, 2025 |
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VASANTHA CARBIDE Vs. PRESIDING OFFICER LABOUR COURT, KARAIKAL
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March 27, 2025 |
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VASEEMUDEEN Vs. STATE
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December 17, 2025 |
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VELANKANNI Vs. STATE OF TAMIL NADU
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November 17, 2025 |
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VELCHANDIRAN Vs. RAJAVANNIYAN
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September 2, 2025 |
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VELKUMARI Vs. STATE OF TAMIL NADU
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November 4, 2025 |
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VELLACHI @ VELLAYAMMAL Vs. CHINNAPONNU
|
August 8, 2025 |
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VELLATHAI Vs. PUSHPAM
|
November 24, 2025 |
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VELMURUGAN Vs. STATE
|
December 2, 2025 |
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VELUSAMY Vs. STATE
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May 15, 2025 |
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VENDARAJA Vs. STATE
|
January 24, 2025 |
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VENKATA KRISHNAN.S Vs. STATE OF TAMIL NADU
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September 26, 2025 |
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VENKATACHALAM (DIED) Vs. SAKUNTHALA
|
January 28, 2025 |
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VENKATAPATHY Vs. JAGAPATHY (DIED)
|
November 28, 2025 |
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VENKATESAN Vs. SHANTHI
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December 9, 2025 |
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VENKATESAN Vs. STATE
|
March 10, 2025 |
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VENKATESAN Vs. TAMIL NADU STATE
|
November 21, 2025 |
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VENKATESAPPA Vs. PRESIDENT SEVAGANAPALLI PANCHAYAT, HOSUR
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November 25, 2025 |
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VENKATESH RAMASAMY Vs. RADIANCE REALTY DEVELOPERS INDIA
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July 29, 2025 |
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VENKATESWARA MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. MEDICAL COUNCIL OF INDIA
|
February 21, 2025 |
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VENKATESWARA RAO MOLLETI Vs. COMMISSIONER OF POLICE
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October 25, 2025 |
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VERASI RAM Vs. STATE
|
October 27, 2025 |
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VESLIN ABISHEIK Vs. STATE OF TAMILNADU
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November 6, 2025 |
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VETRI Vs. STATE
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November 13, 2025 |
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VETRI MAARAN Vs. CHAIRMAN, CENTRAL BOARD OF FILM CERTIFICATION
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August 29, 2025 |
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VIDARBHA TRACTORS Vs. TRACTORS AND FARM EQUIPMENT LTD
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April 8, 2025 |
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VIGIL SECURITY BUREAU PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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September 16, 2025 |
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VIGNESHWARAN Vs. MANIKANDAN
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June 30, 2025 |
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VIGNESHWARAN Vs. STATE OF TAMIL NADU
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November 4, 2025 |
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VIGNESHWARAN Vs. STATE
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December 26, 2025 |
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VIGNESWARA BALA PANDIYAN Vs. STATE OF TAMIL NADU
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November 14, 2025 |
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VIJAYA VAISHNAVI SRIRAM Vs. UNION OF INDIA
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March 5, 2025 |
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VIJAYAKUAMR Vs. STATE
|
April 21, 2025 |
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VIJAYAKUMAR S. Vs. DISTRICT COLLECTOR, NAGERCOIL
|
March 21, 2025 |
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VIJAYALAKSHMI Vs. MOHAMMED BILAL
|
November 14, 2025 |
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VIJITHA Vs. STATE
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January 28, 2025 |
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VIKRAM Vs. STATE OF TAMILNADU
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October 29, 2025 |
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VIMAL CHINNAPPAN Vs. STATE OF TAMIL NADU
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November 10, 2025 |
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VINAYAGAM Vs. DISTRICT COLLECTOR
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April 2, 2025 |
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VINCENT PAULOSE Vs. NIL
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January 7, 2025 |
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VINITHA Vs. VICTOR DOSS
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January 29, 2025 |
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VINOTH KUMA Vs. STATE OF TAMIL NADU
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October 28, 2025 |
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VISHNU SNEHA Vs. SREE DAKSHA PROPERTY DEVELOPERS (INDIA) PVT. LTD
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February 6, 2025 |
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VISHU Vs. STATE OF TAMIL NADU
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November 14, 2025 |
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VISVESHWAR Vs. STATE
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December 17, 2025 |
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VISWANATHAN Vs. CHANDRA
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September 2, 2025 |
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VISWANATHAN Vs. STATE
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April 23, 2025 |
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VISWANTHAN VISWABASKARAN Vs. RESURGEN INNOVATIONS PRIVATE LIMITED
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February 17, 2025 |
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VKSS Vs. STATE OF TAMILNADU
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September 15, 2025 |
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WALTER PHILIPS.J Vs. OLIVE SHARANYA
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July 29, 2025 |
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WILLIAM BAULRAJ Vs. STATE OF TAMILNADU
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October 29, 2025 |
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August 29, 2025 |
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October 25, 2025 |
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Y.BABU Vs. INSPECTOR OF POLICE
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March 4, 2025 |
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Y.CHINNA REDDY Vs. UNION OF INDIA
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September 24, 2025 |
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YASAR ARAFATH @ MANNADI YASER Vs. STATE
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December 19, 2025 |
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YASIN BASHA Vs. STATE
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October 27, 2025 |
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YASOTHAI Vs. KALIYAPERUMAL
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March 13, 2025 |
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YESUDAS Vs. STATE
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December 12, 2025 |
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YOGESWARAN Vs. STATE
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December 12, 2025 |
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ZEESHAN ALI Vs. N. SHANMUGAM
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April 3, 2025 |
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ZUBAITHA BEGUM Vs. STATE
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November 19, 2025 |
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