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A. AASHIFA BEGUM Vs. KHADER BEEVI
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March 5, 2024 |
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A. AMALRAJ Vs. SECRETARY TO GOVERNMENT
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March 11, 2024 |
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A. ANBARASU Vs. STATE
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January 29, 2024 |
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A. CHINNASAMY Vs. SYEDSHAH
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March 5, 2024 |
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A. D. JEYAVEERAPANDIA NADAR & BROS Vs. STATE TAX OFFICER, NAGAPATTINAM ASSESSMENT CIRCLE, NAGAPATTINAM
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February 5, 2024 |
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A. D. PADMASINGH ISAAC, PROPRIETOR, AACHI SPICES AND FOODS, CHENNAI Vs. KARAIKUDI AACHI MESS, TIRUPPUR
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March 5, 2024 |
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A. DHANALAKSHMI Vs. SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
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March 12, 2024 |
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A. G. DAKSHINAMOORTHY Vs. KRISHNAMOORTHY
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March 19, 2024 |
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A. G. SRINIVASAN Vs. STATE REP BY, THE INSPECTOR OF POLICE, VIGILANCE AND ANTICORRUPTION WING
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January 9, 2024 |
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A. GOWRI Vs. R. MANI
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March 6, 2024 |
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A. HARI BALA KRISHNAN Vs. NLC INDIA
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December 11, 2024 |
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A. ISMAIL SAIT Vs. COMPETENT AUTHORITY, LAND ACQUISITION
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June 4, 2024 |
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A. JEGANATHAN Vs. STATE OF TAMIL NADU
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February 29, 2024 |
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A. KALIDASS Vs. STATE
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March 19, 2024 |
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A. KALIYAPERUMAL Vs. SUPERINTENDENT OF POLICE
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January 24, 2024 |
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A. KAMALA Vs. STATE
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August 9, 2024 |
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A. M. S. RAJESH KANNA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
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March 4, 2024 |
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A. MANOHARAN Vs. L. KARTHIKEYAN
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October 1, 2024 |
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A. MOHAMMED NAZIR Vs. K. SENTHILNATHAN
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November 4, 2024 |
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A. MUTHAMIL ARASAN Vs. GOMATHI BAI
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February 6, 2024 |
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A. PARAMESWARAN Vs. TIRUMALAYAN FINANCE, KARAIKURICHI, SELLIYAYEEPALAYAM
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November 5, 2024 |
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A. PRABAHAR Vs. K. RAJENDRAN
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March 22, 2024 |
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A. RADHAKRISHNAN Vs. VIGILANCE COMMISSIONER, SECRETARIAT, CHENNAI
|
March 7, 2024 |
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A. RAJA Vs. R. SANTHOSHAM
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April 30, 2024 |
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A. RAJARATINAM Vs. RUZIA KHADAR
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March 14, 2024 |
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A. RAJASEKARAN Vs. STATE OF TAMIL NADU
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March 18, 2024 |
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A. RAMAKRISHNAN Vs. P. MANI
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March 14, 2024 |
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A. RENUGA Vs. STATE
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March 19, 2024 |
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A. ROYAR Vs. GOVERNMENT OF TAMIL NADU
|
March 5, 2024 |
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A. SAMIAPPAN Vs. S. KANDASAMY
|
March 28, 2024 |
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A. SANGEETHA Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT OF TAMIL NADU DEPARTMENT OF HOME SECRETARIAT
|
March 7, 2024 |
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A. SANKAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 12, 2024 |
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A. SELVAN Vs. SUB-REGISTRAR, OFFICE OF THE SUB-REGISTRAR, CHENNAI
|
March 20, 2024 |
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A. SHANKAR Vs. R.S. BHARATHI
|
October 18, 2024 |
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A. SUBBIAH Vs. COMMISSIONER, COIMBATORE CORPORATION, CORPORATION BUILDING
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March 20, 2024 |
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A. THIAGARAJAN Vs. G. RAJAGOPAL
|
February 16, 2024 |
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A. UMASHANKAR Vs. PREMAVATHY
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February 12, 2024 |
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A. VEERASINGAM Vs. STATE
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March 14, 2024 |
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A.AADHIL MON Vs. STATE
|
April 15, 2024 |
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A.BALASUBRAMANIAN Vs. V.ABINAYA
|
February 6, 2024 |
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A.DAKSHINAMOORTHY Vs. M.KUPPUSWAMY
|
March 27, 2024 |
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A.GURUVAMMAL Vs. COMMISSIONER OF POLICE
|
September 27, 2024 |
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A.K. RAVISHANKAR Vs. C. RAJESH
|
June 14, 2024 |
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A.KANAKARAJ Vs. PRESIDING OFFICER
|
November 20, 2024 |
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A.L. DEIVANATHAN Vs. R. SARAVANAN
|
June 13, 2024 |
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A.M. JEYA SEKAR Vs. KANNAN
|
August 29, 2024 |
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A.M. NARAYANA BABU Vs. J. GEETHA
|
July 24, 2024 |
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A.MALLAN Vs. RANI
|
July 2, 2024 |
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A.MANIKANDAN Vs. STATE OF TAMIL NADU
|
August 1, 2024 |
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A.MANIVANNAN Vs. THARIQ
|
July 4, 2024 |
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A.MUTHULAKSHMI Vs. DISTRICT COLLECTOR
|
November 18, 2024 |
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A.MUTHUMARIAPPAN Vs. P.R.SUNDARAM
|
October 30, 2024 |
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A.NAGOOR KANI Vs. DISTRICT COLLECTOR
|
October 17, 2024 |
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A.P. RAJU Vs. STATE OF TAMIL NADU
|
December 18, 2024 |
|
A.R. SUBRAMANIAM Vs. M.S. MUTHUVEL
|
June 7, 2024 |
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A.RAJENDRA BABU Vs. C.RAMBA
|
March 28, 2024 |
|
A.RAMA THULASI Vs. ESTATE OFFICER
|
February 5, 2024 |
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A.S. SHIPPING AGENCIES PVT. LTD Vs. UNION OF INDIA
|
March 12, 2024 |
|
A.SABITANAND SAHA Vs. STATE
|
April 24, 2024 |
|
A.SUBRAMANIAN Vs. NEELAM JAISWAL
|
August 16, 2024 |
|
A.SURESH Vs. STATE
|
January 9, 2024 |
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A.T.SOMASUNDARAM Vs. G.PRAVEEN
|
November 7, 2024 |
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A.THANGARASU Vs. INSPECTOR OF POLICE
|
February 23, 2024 |
|
A.V.UDAYAKUMAR Vs. STATE
|
March 8, 2024 |
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A.VELU Vs. ARULMIGU SRI RENUKADEVI
|
October 19, 2024 |
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A.VISHWA Vs. INSPECTOR OF POLICE
|
April 29, 2024 |
|
ABDUL GANI RAJA Vs. STATE OF TAMIL NADU
|
September 18, 2024 |
|
ABDUL KHAIYUM Vs. STATE
|
January 24, 2024 |
|
ABHIRAMI FOUNDATIONS Vs. K. COWNDAMANI
|
March 14, 2024 |
|
ABITHA Vs. MUNIRAJ
|
February 20, 2024 |
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AC. SRIDHARAN Vs. STATE OF TAMIL NADU
|
January 11, 2024 |
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ACCOUNTANT GENERAL (ACCOUNTS & ENTITLEMENTS) Vs. D. AMEER RAJA
|
August 1, 2024 |
|
ACCUDYNE INDUSTRIES INDIA PVT. LTD Vs. R.P. RAJARAJAN ENTERPRISES
|
March 14, 2024 |
|
ACHUTHA GOMATHI Vs. UNION OF INDIA
|
November 21, 2024 |
|
AHMED MANSOOR Vs. STATE
|
October 1, 2024 |
|
AJITH S.LULLA Vs. FRANCIS XAVIER SINGHRAJ
|
September 3, 2024 |
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AKASH GUPTA Vs. COMMISSIONER OF LAND ADMINISTRATION
|
March 9, 2024 |
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AKATHIYADEVAN Vs. DEPUTY SUPERINTENDENT OF POLICE, PERAMBALUR
|
March 28, 2024 |
|
ALAIN AROQUIA GILBERT Vs. QUDEARADJOU
|
November 7, 2024 |
|
ALEX PANDIYAN Vs. A. JAYALAKSHMI
|
October 15, 2024 |
|
AMARAVATHI SRI VENKATESA PAPER MILLS LIMITED Vs. RAJU THANGAVELU
|
December 9, 2024 |
|
AMARJYOTHI CARRYING CORPORATION Vs. ASSISTANT COMMISSIONER (ST)
|
March 20, 2024 |
|
AMERICAN COLLEGE Vs. STATE OF TAMIL NADU
|
September 10, 2024 |
|
AMIRTHALINGAM THILAGAVATHY Vs. SUPERINTENDENT, VILLUPURAM
|
March 1, 2024 |
|
AMIRTHARAJ Vs. GRASILI JEBARATHINAM
|
September 11, 2024 |
|
ANAND SATHISH Vs. SUPERINTENDENT OF POLICE
|
November 6, 2024 |
|
ANANDAKANNAN Vs. STATE
|
March 27, 2024 |
|
ANANDAN Vs. UNION OF INDIA
|
September 27, 2024 |
|
ANANDHAN Vs. RANGAN
|
September 11, 2024 |
|
ANANDHAN Vs. INSPECTOR OF POLICE, NATHAM POLICE STATION DINDIGUL
|
March 6, 2024 |
|
ANANTHA SUBRAMANIAN Vs. STATE THROUGH THE INSPECTOR OF POLICE
|
January 18, 2024 |
|
ANANTHAKUMAR Vs. STATE
|
January 22, 2024 |
|
ANBALAGAN Vs. DAKSHINAMOORTHY
|
January 30, 2024 |
|
ANBU Vs. STATE
|
April 1, 2024 |
|
ANBZHAKI Vs. STATE
|
March 12, 2024 |
|
ANDAL Vs. LAWRENCE SWAMI DOSS
|
March 11, 2024 |
|
ANEES KHAN Vs. STATE
|
April 16, 2024 |
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ANGALAMMAN AUTO SPARES Vs. STATE TAX GOBICHETTIPALAYAM
|
March 18, 2024 |
|
ANITA CHITNIS Vs. DISTRICT COLLECTOR, KANCHIPURAM
|
March 14, 2024 |
|
ANITA THOMAS Vs. INSPECTOR GENERAL OF POLICE
|
June 24, 2024 |
|
ANITHA Vs. INSPECTOR OF POLICE
|
January 4, 2024 |
|
ANJAPPA Vs. STATE BY THE INSPECTOR OF POLICE, DENKANIKOTTAI POLICE STATION
|
March 7, 2024 |
|
ANKIT TIWARI Vs. STATE THROUGH, DSP OF POLICE, DINDIGUL
|
March 15, 2024 |
|
ANNA NAGAR WESTERN EXTENSION ASSOCIATION Vs. ZONAL OFFICER, GREATER CHENNAI CORPORATION, CHENNAI
|
March 5, 2024 |
|
ANNADURAI Vs. INSPECTOR OF POLICE
|
April 26, 2024 |
|
ANNADURAI Vs. INSPECTOR OF POLICE
|
January 29, 2024 |
|
ANTHONISAMY Vs. CHRISTO RAJ
|
March 28, 2024 |
|
ANTONYRAJ Vs. INSPECTOR OF POLICE
|
March 25, 2024 |
|
ANUSHYA Vs. DISTRICT REGISTRATION AUTHORITY
|
April 25, 2024 |
|
ARAVINDAN Vs. STATE
|
September 29, 2024 |
|
ARAVINDAN Vs. STATE
|
September 29, 2024 |
|
ARDYS FOODS AND HOSPITALITY SERVICES Vs. GEM EDIBLE OIL PRIVATE LIMITED
|
July 3, 2024 |
|
ARIVAZHAGAN Vs. STATE
|
April 1, 2024 |
|
ARJUNAN (DIED) Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT
|
July 29, 2024 |
|
ARUL RAJA Vs. INSPECTOR OF POLICE
|
January 30, 2024 |
|
ARULANANDHAM Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES SALEM
|
June 7, 2024 |
|
ARULMIGU ARUMUGA PERUMAL, SRI SAPPANI MUTHAIAH KOVIL Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR
|
March 7, 2024 |
|
ARUMUGAM Vs. XXXXXXX
|
January 24, 2024 |
|
ARUMUGAM Vs. STATE
|
August 2, 2024 |
|
ARUMUGAM Vs. KAMUTHAI
|
October 29, 2024 |
|
ARUMUGASAMY Vs. SELVARAJ
|
August 16, 2024 |
|
ARUN Vs. STATE
|
February 8, 2024 |
|
ARUN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
April 24, 2024 |
|
ARUN Vs. REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE, TRICHY
|
February 5, 2024 |
|
ARUN KUMA Vs. STATE
|
April 15, 2024 |
|
ARUN STALIN Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
|
March 6, 2024 |
|
ARUNACHALA IMPEX PVT. LTD. Vs. SHADIRAM AND SONS
|
April 7, 2024 |
|
ARUNPANDI Vs. INSPECTOR OF POLICE
|
February 15, 2024 |
|
ASAITHAMBI Vs. PERUMAYEE
|
January 31, 2024 |
|
ASAN MEMORIAL ASSOCIATION Vs. S. DHANASEKARAN
|
September 27, 2024 |
|
ASHIM SAHIB (DIED) Vs. KAMALBI (DIED)
|
December 18, 2024 |
|
ASHOK KUMAR Vs. AMSU
|
August 6, 2024 |
|
ASHOK KUMAR Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 13, 2024 |
|
ASHOK LEYLAND LIMITED Vs. CONTROLLER OF PATENTS & DESIGNS, CHENNAI
|
March 15, 2024 |
|
ASHWIN VARMA Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 8, 2024 |
|
ASSISTANT DIRECTORATE Vs. STATE
|
October 28, 2024 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER, OFFICE OF THE REGIONAL PROVIDENT FUND COMMISSIONER, COIMBATORE Vs. PAVIZHAM JEWELLERS
|
January 24, 2024 |
|
ASWIN Vs. STATE
|
March 20, 2024 |
|
ATHIKESAVAN Vs. INSPECTOR OF POLICE
|
April 26, 2024 |
|
AURO LOGISTICS LTD, CHENNAI Vs. ASSISTANT DIRECTOR (SRO)
|
March 20, 2024 |
|
AVINASH SARGOI Vs. TARUN JAIN
|
March 14, 2024 |
|
AXIS GLOBAL AUTOMATION Vs. TONGLIT AUTOGISTIC PRIVATE LIMITED
|
February 21, 2024 |
|
AYESHA TANVEER Vs. STATE
|
April 4, 2024 |
|
AYUB Vs. STATE
|
January 31, 2024 |
|
AZHAPPA SPINNING MILLS PVT. LTD. Vs. ENFORCEMENT OFFICER, EPFO
|
March 22, 2024 |
|
B. GAJENDRAN Vs. T. ARUNACHALAM
|
March 21, 2024 |
|
B. GUNA Vs. A. K. DHANANJEYAN
|
March 28, 2024 |
|
B. KARUPPANNAN Vs. A. KAVITHA
|
March 12, 2024 |
|
B. KRISHNAKUMAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
March 14, 2024 |
|
B. MAHESWARI Vs. S. CHITRALEKHA
|
March 15, 2024 |
|
B. MUTHURAMALINGAM Vs. SECRETARY, THE GOVERNMENT OF INDIA, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCE AND PENSION, DEPARTMENT OF PERSONNEL AND TRAINING, NEW DELHI
|
March 26, 2024 |
|
B. PONNUSWAMY Vs. S. SARANYA
|
March 4, 2024 |
|
B. R. RAVEENA Vs. GOVERNMENT OF TAMIL NADU
|
March 6, 2024 |
|
B. SHAGUL AMEED Vs. LAND ACQUISITION OFFICER, DISTRICT COLLECTOR OFFICE, RANIPET
|
March 5, 2024 |
|
B. SHARMILA Vs. STATE OF TAMIL NADU
|
March 8, 2024 |
|
B. STALIN Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU, CHENNAI
|
January 24, 2024 |
|
B. SUBASHINI Vs. C. EZHIL VENDAN
|
April 23, 2024 |
|
B. VENKATESAN Vs. S. PETER DEVADASS
|
November 5, 2024 |
|
B.KARTHI Vs. SECRETARY TO GOVERNMENT, HOME (POLICE III) DEPARTMENT
|
June 3, 2024 |
|
B.SENTHIL @ B.PRATHEEP KUMAR Vs. T.S.KASTHURI
|
September 10, 2024 |
|
B.SHYAM PRAKASH FATEHPURI Vs. STATE OF TAMIL NADU
|
September 5, 2024 |
|
B.SUNDARI Vs. K.AR.MEENAASI SUNTAR
|
April 12, 2024 |
|
B.T. KUMAR Vs. K. SUBRAMANIAN
|
February 22, 2024 |
|
BABU Vs. STATE
|
December 19, 2024 |
|
BABU Vs. REGIONAL PASSPORT OFFICER, TIRUCHIRAPPALLI
|
January 18, 2024 |
|
BADAMUTLANG DYMPEP Vs. STATE OF TAMIL NADU
|
January 30, 2024 |
|
BAJAJ ALLIANZ GENERAL INS. CO. Vs. VANITHA
|
July 9, 2024 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. NIVEDITHA
|
June 7, 2024 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. VENKATESH RAMANATHAN
|
March 15, 2024 |
|
BALAJI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 23, 2024 |
|
BALAJI Vs. STATE
|
January 31, 2024 |
|
BALAJI S. Vs. BANKING OMBUDSMAN
|
April 8, 2024 |
|
BALAKRISHNA REDDY Vs. STATE OF TAMIL NADU
|
July 3, 2024 |
|
BALAKRISHNAN Vs. THANGAMUTHU
|
April 5, 2024 |
|
BALAKRISHNAN Vs. GAJAPATHI RAO
|
February 1, 2024 |
|
BALAMURUGAN Vs. MOHANASUNDARAVEL
|
February 20, 2024 |
|
BANUMATHY Vs. JEYABALAN
|
February 21, 2024 |
|
BASHEER BAGS Vs. DEPUTY STATE TAX OFFICER
|
January 22, 2024 |
|
BASKAR Vs. G.RAGHU BABU
|
April 22, 2024 |
|
BATCHA Vs. STATE REP THROUGH THE INSPECTOR OF POLICE
|
January 18, 2024 |
|
BENSI BENNI GASPER Vs. STATE OF TAMIL NADU
|
March 5, 2024 |
|
BHARANI PICTURES PRIVATE LIMITED Vs. DOORDARSHAN KENDRA
|
March 1, 2024 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. VASAVI POWER SERVICES PRIVATE LIMITED
|
July 1, 2024 |
|
BHARATHIYA JANATHA PARTY Vs. DISTRICT COLLECTOR
|
November 13, 2024 |
|
BHUVANESWARI Vs. SWARIZ TOWRAJ
|
January 3, 2024 |
|
BIBEK ROY Vs. STATE
|
July 5, 2024 |
|
BINNY LIMITED Vs. SPR CONSTRUCTION PRIVATE LIMITED
|
March 11, 2024 |
|
BINNY LIMITED Vs. BHARAT FRITZ WERNER LTD
|
June 3, 2024 |
|
BINOJYAKKA Vs. STATE
|
October 3, 2024 |
|
BODDA SOUDHAMMA Vs. G.K. SHETTY BUILDERS (P) LTD
|
June 26, 2024 |
|
BOLLINENI DEVELOPERS LTD. Vs. SAILENDRA KUMAR
|
March 5, 2024 |
|
BOMMI Vs. DHINAKARAN
|
September 2, 2024 |
|
BRANCH MANAGER, HDFC ERGO GENERAL INSURANCE CO. LTD Vs. LALITHA
|
October 14, 2024 |
|
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. RAMEELA DEVI
|
January 24, 2024 |
|
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. P. ANBUCHITHRA
|
June 4, 2024 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. GNANAGURU
|
December 31, 2024 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. DHANABALAN (DIED)
|
January 5, 2024 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. MURUGESHWARI
|
January 5, 2024 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD Vs. RAMZAN BEGAM
|
April 18, 2024 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD Vs. R. VIJAYASHANTHI
|
October 19, 2024 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED, PONDY Vs. LALITHA
|
January 24, 2024 |
|
BRANCH MANAGER, RELIANCE GENERAL INS. CO. LTD, TIRUPPUR Vs. G. KARUPPUSAMY
|
March 14, 2024 |
|
BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD Vs. R. RANJITHAM
|
March 22, 2024 |
|
BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD Vs. JEEVANANDH
|
November 8, 2024 |
|
BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD Vs. VINOTHA
|
January 2, 2024 |
|
BRANCH MANAGER, SHRIRAM GENERAL INSURANCE CO. LTD Vs. MUTHULAKSHMI
|
March 15, 2024 |
|
BRANCH MANAGER, STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
November 7, 2024 |
|
BRANCH MANAGER, TATA AIG GENERAL INSURANCE CO. LTD Vs. SARAVANAN
|
February 29, 2024 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. VASANTHI
|
February 26, 2024 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. NAZEERKHAN
|
July 10, 2024 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. ALRAJ
|
April 8, 2024 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. JAYAMMA
|
June 26, 2024 |
|
BUHARI Vs. STATE
|
February 7, 2024 |
|
BVM GLOBAL EDUCATIONAL TRUST Vs. BSCPL INFRASTRUCTURE LTD
|
October 24, 2024 |
|
C. ABDUL BASITH Vs. M. DIVIYA DHARSHANA
|
July 23, 2024 |
|
C. ANAND Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS
|
March 6, 2024 |
|
C. ARUMUGAM Vs. CHAIRMAN, STATE LEVEL SCRUTINY COMMITTEE
|
April 12, 2024 |
|
C. B. DHARANISH Vs. STATE
|
March 4, 2024 |
|
C. GEORLAND Vs. F. FRANKLIN
|
September 26, 2024 |
|
C. JANAKI Vs. K. KANNIYAPPAN
|
June 12, 2024 |
|
C. JEYARAJ Vs. COMMISSIONER, KARAIKUDI MUNICIPALITY
|
March 5, 2024 |
|
C. KALANITHI PREMA Vs. DISTRICT REVENUE OFFICER, VIRUDHUNAGAR
|
March 5, 2024 |
|
C. KALAVATHY Vs. STATE OF TAMIL NADU
|
March 15, 2024 |
|
C. NARAYANAN Vs. STATE OF TAMIL NADU
|
February 5, 2024 |
|
C. PARTHASARATHY Vs. SUPERINTENDENT OF POLICE
|
January 10, 2024 |
|
C. PERIYASAMY Vs. DEPUTY DIRECTOR OF MINING AND GEOLOGY
|
March 19, 2024 |
|
C. PURATCHIDASAN Vs. ARMED FORCES TRIBUNAL
|
March 28, 2024 |
|
C. RANI CHANDRA BAI Vs. PUBLIC SERVANTS (GENERAL)
|
March 22, 2024 |
|
C. RAVICHANDRAN Vs. INDIAN OVERSEAS BANK
|
June 10, 2024 |
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C. SELVARAJ Vs. MANAGING DIRECTOR, TIRUPATTUR COOP. SUGAR MILLS LTD
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June 3, 2024 |
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C. SETHUPATHY Vs. MEMBER SECRETARY, COIMBATORE LOCAL PLANNING AUTHORITY, COIMBATORE
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March 4, 2024 |
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C. SIVALINGAM Vs. YOGESH ADDLAPALLI
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June 11, 2024 |
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C. TAMILKUMARAN Vs. VEDAGNANA LAKSHMI
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September 23, 2024 |
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C. VE. SHANMUGAM Vs. STATE OF TAMIL NADU
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January 24, 2024 |
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C.A. BAALU Vs. ADDEPALLI KANDASWAMY CHETTY
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December 6, 2024 |
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C.B.MOHAN Vs. ANANTHAKRISHNAN B.
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November 14, 2024 |
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C.CHANDRAMOHAN Vs. INSPECTOR OF POLICE
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April 23, 2024 |
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C.CHINNAPPA Vs. JAYAMMA
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February 2, 2024 |
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C.KALAISELVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
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October 23, 2024 |
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C.MANI Vs. C.RAJAN
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October 20, 2024 |
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C.MANOHARAN Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT, MINISTRY OF FINANCE
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November 22, 2024 |
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C.MUTHURAMAN Vs. INSPECTOR OF POLICE
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February 6, 2024 |
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C.PRABAHARAN Vs. REGIONAL PASSPORT OFFICER
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January 31, 2024 |
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C.R. BALASUBRAMANIAN Vs. P. ESWARAMOORTHI
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January 22, 2024 |
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C.SARANRAJ Vs. STATE
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March 26, 2024 |
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C.SIVASANKARAN Vs. FOREIGNER REGIONAL REGISTRATION OFFICER
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December 21, 2024 |
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C.VE.SHANMUGAM Vs. STATE
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August 13, 2024 |
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CA V. VENKATA SIVAKUMAR Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA(IBBI)
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January 22, 2024 |
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CHAIRMAN AND MANAGING DIRECTOR Vs. K. MARIMUTHU
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February 2, 2024 |
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CHAIRMAN CUM MANAGING DIRECTOR, ORIENTAL INSURANCE CO. LTD Vs. C. ROBERT VINCENT
|
March 12, 2024 |
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CHAIRMAN, TAMIL NADU ELECTRICITY BOARD Vs. M. SRINIVASAN
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March 19, 2024 |
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CHAIRMAN, TAMIL NADU ELECTRICITY BOARD Vs. MURALI
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December 11, 2024 |
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CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD Vs. OVERSEAS INFRASTRUCTURE ALLIANCE (INDIA) PVT. LTD
|
March 20, 2024 |
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CHAIRMAN, TAMIL NADU HOUSING BOARD Vs. MANAGER, ESWARAN KOVIL
|
September 27, 2024 |
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CHAIRMAN, VIDYA NETHRA MATRIC SCHOOL Vs. UMSALMA
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March 21, 2024 |
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CHAIRMAN/MANAGING DIRECTOR, HLL LIFE CARE LIMITED Vs. M/S.TARMAKER, CIVIL ENGINEERS AND CONTRACTORS
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April 15, 2024 |
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CHAKRAVARTHI Vs. PARVATHI
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April 12, 2024 |
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CHALLANI RANK JEWELLERY Vs. ASHOK KUMAR JAIN
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October 17, 2024 |
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CHANDRASEKARAN Vs. PURUSHOTHAMAN
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December 3, 2024 |
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CHANDRU ENTERPRISES Vs. ICICI BANK
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October 29, 2024 |
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CHARLES Vs. STATE
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March 1, 2024 |
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CHENNAI HIRANANDANI RESIDENTS WELFARE ASSOCIATION Vs. SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPT.
|
April 8, 2024 |
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CHENNAI LAW FIRM Vs. REYVISH ASSOCIATES (P) LTD.
|
March 4, 2024 |
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CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. CHENNAI WATER DESALINATION LTD
|
February 13, 2024 |
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CHENNAI PETROLEUM CORPORATION LIMITED Vs. NATIONAL GREEN TRIBUNAL SOUTHERN ZONE
|
March 14, 2024 |
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CHENNAPURI NIDHI LTD Vs. B. VARALAKSHMI
|
December 27, 2024 |
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CHIDAMBARAM Vs. KANNAN
|
August 1, 2024 |
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CHIEF ENGINEER, PWD Vs. PAILY & COMPANY, ENGINEERS AND CLAIMANTS
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March 13, 2024 |
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CHIEF EXECUTIVE OFFICER AND SECRETARY, MADRAS RACE CLUB Vs. D. SELVAM
|
July 9, 2024 |
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CHIEF POSTMASTER GENERAL TAMIL NADU CIRCLE, CHENNAI Vs. M. LEEMA ROSE
|
March 18, 2024 |
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CHIEF PUBLIC INFORMATION OFFICER AND DEPUTY GENERAL MANAGER Vs. CENTRAL INFORMATION COMMISSION
|
November 22, 2024 |
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CHINNADURAI Vs. STATE
|
March 13, 2024 |
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CHINNAPAIYAN Vs. STATE
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March 25, 2024 |
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CHINNASAMY Vs. STATE
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March 8, 2024 |
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CHINNATHAI Vs. STATE
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February 6, 2024 |
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CHINNATHAYI Vs. S. M. SYED KHADER
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March 5, 2024 |
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CHITRA Vs. CORRESPONDENT, PRABHAVATHY MATRICULATION SCHOOL
|
April 4, 2024 |
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CHOCKALINGA GOUNDER MEMORIAL HR. SEC. SCHOOL Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT
|
January 5, 2024 |
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CHOCKALINGAM C Vs. ADDITIONAL SECRETARY
|
November 12, 2024 |
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CHOKHANI INTERNATIONAL LTD Vs. UNION OF INDIA
|
January 29, 2024 |
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CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD Vs. K. SELLAMMAL
|
January 29, 2024 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD Vs. M. AROKKIYAM
|
September 10, 2024 |
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CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED, HOSUR Vs. KALAVATHI
|
February 2, 2024 |
|
CHRISTOPHER Vs. STATE
|
January 22, 2024 |
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CHURCH OF SOUTH INDIA Vs. FRANKLYN JAMES
|
February 27, 2024 |
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CLASSIK PLASTO PACKAGINGS Vs. CHAIRPERSON, MSE FACILITATION COUNCIL
|
December 20, 2024 |
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COIMBATORE DISTRICT PRINTER SERVICE INDL CO-OPERATIVE SOCIETY LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
|
March 12, 2024 |
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COMMISSIONER Vs. JANSI KISHORE
|
June 27, 2024 |
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COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPT. Vs. S.MUNUSAMY CHETTIAR
|
August 29, 2024 |
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COMMISSIONER, TIRUPPUR MUNICIPALITY Vs. K. MARAYAMMAL
|
March 27, 2024 |
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COMPETENT AUTHORITY, SMUGGLERS AND FOREIGN EXCHANGE MANIPULATORS Vs. MOHAMMED THAHAUMMA
|
August 19, 2024 |
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CONGRESS PONVIZHA MANDAPAM TRUST Vs. P. VELDURAI
|
December 16, 2024 |
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CORPORATION COMMISSIONER, COIMBATORE CITY MUNICIPAL CORPORATION Vs. UMA MOHANRAJ
|
March 20, 2024 |
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COSMOPOLITAN CLUB Vs. TAHSILDAR MAMBALAM - GUINDY TALUK, CHENNAI
|
March 8, 2024 |
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CRAFT KNIT GARMENTS Vs. BOARD OF DIRECTORS OF SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
March 6, 2024 |
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CYBERCITY BUILDERS AND DEVELOPERS Vs. INSPECTOR GENERAL OF REGISTRATION
|
August 2, 2024 |
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D. ARUN BABU Vs. P. NAGARAJ
|
January 10, 2024 |
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D. KARTHIKEYAN Vs. REGIONAL PASSPORT OFFICER, COIMBATORE
|
January 18, 2024 |
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D. KARTHIKEYAN Vs. STATE
|
February 2, 2024 |
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D. MATHAVAN Vs. CHAIRMAN CUM MANAGING DIRECTOR
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June 21, 2024 |
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D. PRATISH Vs. PRERNA FINANCE
|
August 6, 2024 |
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D. PRINCE CHRISTOPHER ISREAL Vs. STATE OF TAMIL NADU
|
January 10, 2024 |
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D. RAJAMMAL Vs. R. MUTHUSAMY (DIED)
|
April 18, 2024 |
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D. RAMACHANDRAN Vs. TAHSILDAR AYANAVARAM TALUK
|
April 18, 2024 |
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D. RAMESH Vs. UNION OF INDIA COUNCIL OF MEDICAL RESEARCH, NEW DELHI
|
March 4, 2024 |
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D. SELVARAJ Vs. STATE OF TAMIL NADU
|
March 8, 2024 |
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D. SENTHILKUMAR Vs. GOVERNMENT OF TAMIL NADU
|
January 30, 2024 |
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D. THIAGARAJAN Vs. STATE
|
March 7, 2024 |
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D. VIJAYAKUMAR Vs. N. KALAISELVI
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March 21, 2024 |
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D.BABU Vs. SUSILA DAVID
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August 6, 2024 |
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D.BRIGHT JOSEPH Vs. CHURCH OF SOUTH INDIA
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February 29, 2024 |
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D.H. SARATH KUMAR Vs. P. KRISHNAMURTHY
|
July 29, 2024 |
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D.LOGANATHAN Vs. TAMIL NADU CHIEF REVENUE CONTROLLING OFFICER
|
April 2, 2024 |
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D.MANGAYARKARASI Vs. M.RAJESWARI AMMAL
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December 6, 2024 |
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D.MURUGANANDAM Vs. STATE
|
March 15, 2024 |
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D.RAJAMANICKAM Vs. SUB REGISTRAR
|
July 1, 2024 |
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D.SELVI Vs. SUSEELA RAMACHANDRAN
|
November 29, 2024 |
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D.SOWTHRIYA Vs. STATE OF TAMIL NADU
|
April 16, 2024 |
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D.SWAMINATHAN Vs. LATHA
|
January 30, 2024 |
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DAEJUNG MOPARTS PRIVATE LIMITED Vs. PREMALATHA JAGDISH BANSAL
|
March 15, 2024 |
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DALBEERSING Vs. STATE
|
March 27, 2024 |
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DANISH MEMON Vs. NUSRA IQBAL
|
September 2, 2024 |
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DAVIDRAJA Vs. STATE
|
March 5, 2024 |
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DAYANLAN NAIDU Vs. C.VISANTH KUMAR
|
September 26, 2024 |
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DEENA Vs. STATE
|
February 5, 2024 |
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DEIVASIGAMANI Vs. DEVAKUMAR
|
November 4, 2024 |
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DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. G. VARADHARAJAN
|
March 22, 2024 |
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DEPUTY INSPECTOR GENERAL OF POLICE, VELLORE Vs. M. PALANI
|
January 30, 2024 |
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DEPUTY SUPERINTENDENT OF POLICE Vs. THIRIPURA CHITS PVT. LTD
|
September 12, 2024 |
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DEPUTY SUPERINTENDENT OF POLICE Vs. THIRIPURA CHITS PVT. LTD
|
June 12, 2024 |
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DEVAN Vs. S. EBINEZAR ROBERT
|
March 6, 2024 |
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DEVU CHANDRAKALA Vs. INSPECTOR OF POLICE
|
August 23, 2024 |
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DHANABAL Vs. DISTRICT REVENUE OFFICER, PUDUKKOTTAI
|
March 5, 2024 |
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DHANALAKSHMI Vs. SUB INSPECTOR OF POLICE
|
April 16, 2024 |
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DHANARAJ Vs. STATE OF TAMIL NADU
|
October 21, 2024 |
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DHARMARAJ Vs. STATE
|
March 26, 2024 |
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DHAYALAN Vs. INSPECTOR OF POLICE
|
April 22, 2024 |
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DIBYENDU CHOUDHUR Vs. M. ALLI
|
January 10, 2024 |
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DIRECTOR GENERAL OF POLICE, CHENNAI Vs. R. MEENAKSHMI SUNDARAM
|
March 13, 2024 |
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DIRECTOR IF MATRICULATION SCHOOLS Vs. M.SUVEATHAN
|
November 6, 2024 |
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DIVISIONAL MANAGER THE BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. AJEYAN
|
July 1, 2024 |
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DIVISIONAL MANAGER, CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED Vs. KARANTHAN AMBALAM
|
March 4, 2024 |
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DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. EZHILARASI
|
July 10, 2024 |
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DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. , MADURAI Vs. LATHA
|
March 5, 2024 |
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DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. KALAIARASI
|
January 31, 2024 |
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DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. J.R. SHANTHI
|
January 12, 2024 |
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DIVISIONAL MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. NITHIYANANDAN
|
March 15, 2024 |
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DIVISIONAL MANAGER, SHRIRAM GENERAL INSURANCE CO. LTD Vs. Y. SOUNDARAPANDIYAN
|
March 14, 2024 |
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DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. JAQULINE MARY
|
April 8, 2024 |
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DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. FRANCIS BASTIYAN
|
March 22, 2024 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. PRIYA
|
December 9, 2024 |
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DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. DURAI MURUGAN
|
January 24, 2024 |
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DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED, TIRUCHIRAPPALLI Vs. MINOR. THINAGARAN
|
January 12, 2024 |
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DIVYA A. NICHANI Vs. DIPTI D. PALICHA
|
March 15, 2024 |
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DIVYA DHANAPAL Vs. ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
|
March 4, 2024 |
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DIVYA GANESAN Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
December 12, 2024 |
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DIVYAM EDUCATIONAL & CHARITABLE TRUST Vs. DIVYAM EDUCATIONAL & CHARITABLE TRUST
|
March 5, 2024 |
|
DMK ICF LABOUR UNION Vs. UNION OF INDIA
|
October 22, 2024 |
|
DOSS Vs. STATE
|
February 29, 2024 |
|
DR. A.SESHADRI Vs. CHURCH OF SOUTH INDIA
|
April 12, 2024 |
|
DR. SHAHJAHAN Vs. R.SOWBAGYARAJAN
|
December 18, 2024 |
|
DR.A.PARAMASIVAN Vs. STATE
|
January 12, 2024 |
|
DURAI MURUGAN @ SATTAI DURAI MURUGAN Vs. THE INSPECTOR OF POLICE
|
September 5, 2024 |
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DURAISAMY GOUNDER Vs. PONNUSAMY
|
November 4, 2024 |
|
E. DHANAPAL Vs. STATE OF TAMIL NADU
|
September 23, 2024 |
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E. RAJALAKSHMI Vs. C. JAICHANDER
|
June 14, 2024 |
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E. RATHINABAI Vs. E. SHANMUGAM
|
April 15, 2024 |
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E. ROSEMARY Vs. UNION OF INDIA
|
December 3, 2024 |
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E. SATHISH KUMAR (DIED) Vs. S. MURUGESAN
|
July 3, 2024 |
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E. VENKATACHALAM Vs. STATE
|
February 22, 2024 |
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E. VENKATESAN Vs. REGISTRAR, PONDICHERRY UNIVERSITY
|
March 21, 2024 |
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E.KANNAN Vs. CONTROLLER OF EXPLOSIVE SAFETY ORGANISATION
|
October 3, 2024 |
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E.KAVITHA Vs. STATE OF TAMIL NADU
|
June 3, 2024 |
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E.MARAGATHAVADIVU Vs. DISTRICT COLLECTOR
|
December 5, 2024 |
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E.S. SUNDARAMAHALINGAM Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 30, 2024 |
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E.S.I. CORPORATION Vs. MODERN SPINNING MILLS
|
February 16, 2024 |
|
E.VALARMATHI Vs. STATE OF TAMIL NADU
|
January 22, 2024 |
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EABY KUNJUMON Vs. STATE
|
February 7, 2024 |
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EBIN JOSE Vs. STATE OF TAMIL NADU
|
March 5, 2024 |
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EDWIN JEGAN Vs. STATE
|
January 23, 2024 |
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EDWIN RUBERT Vs. LEELI ROBSON
|
March 18, 2024 |
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EICHER MOTORS LIMITED Vs. SUPERINTENDENT OF GST & CENTRAL EXCISE, CHENNAI
|
January 23, 2024 |
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ELIZEBATH DHANALAKSHMI Vs. NARAYANIYAMMAL(DIED)
|
September 26, 2024 |
|
ELUMALAI Vs. MALLIKA MINOR PRABU
|
March 8, 2024 |
|
EMBROSE Vs. STATE BY INSPECTOR OF POLICE THIRUVOTTIYUR POLICE STATION, CHENNAI
|
January 12, 2024 |
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EMPLOYEES’ PROVIDENT FUND ORGANIZATION Vs. M. NARAYANASAMY
|
February 7, 2024 |
|
EMPLOYEES’ PROVIDENT FUND ORGANIZATION Vs. V. VASUDEVAN
|
November 18, 2024 |
|
ESAKKIMUTHU Vs. STATE
|
January 2, 2024 |
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ESAKKIPANDI Vs. DEPUTY SUPERINTENDENT OF POLICE, KANYAKUMARI
|
January 10, 2024 |
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EXECUTIVE OFFICER SRI PAMBAN KUMARA GURUDASAR TEMPLE Vs. MAHA THEJO MANDALA SABHA
|
March 27, 2024 |
|
EXECUTIVE OFFICER, DHANDAYUTHAPANISWAMI DEVASTHANAM Vs. PALANIAPPA PULIPANIPATHIRA SWAMIGAL
|
March 1, 2024 |
|
EZHUMALAI Vs. STATE REP BY INSPECTOR OF POLICE
|
October 1, 2024 |
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F.C.VIJAYAKUMAR Vs. COMMISSIONER GREATER CHENNAI CORPORATION
|
January 31, 2024 |
|
FARIDA BEGAM Vs. PUDUCHERRY GOVERNMENT \ BAR COUNCIL OF TAMIL NADU
|
June 3, 2024 |
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FATHIMA BEE Vs. A.KHAIRUNNISSA
|
August 22, 2024 |
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FEROSE S/O. ISMAYIL Vs. UNION OF INDIA
|
October 4, 2024 |
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FINANCIERE BATTEUR SAS Vs. KALAI ARASU
|
December 11, 2024 |
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FIT PERSON Vs. KALIRAJAN
|
March 6, 2024 |
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FOOD CORPORATION OF INDIA Vs. ASSISTANT LABOUR COMMISSIONER
|
March 20, 2024 |
|
FRANCIS Vs. STATE OF TAMIL NADU
|
March 6, 2024 |
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FRIDIJO JACOB Vs. STATE
|
March 14, 2024 |
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G. CHANDRAN Vs. REGISTRAR, TAMIL UNIVERSITY, THANJAVUR
|
September 27, 2024 |
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G. INIYAZH Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 10, 2024 |
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G. JEYAKUMARI Vs. DISTRICT EDUCATIONAL OFFICER, VALLIYOOR
|
March 4, 2024 |
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G. KALAVATHI Vs. CHIEF SECRETARY TO GOVERNMENT, CHENNAI
|
March 15, 2024 |
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G. KRISHNAMURTHY Vs. KAMALA
|
March 14, 2024 |
|
G. KRITHIKA Vs. S.P. CHITRA
|
September 20, 2024 |
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G. MALATHI Vs. FAMILY COURT JUDGE, FAMILY COURT, VILLUPURAM
|
March 15, 2024 |
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G. MOHAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
July 25, 2024 |
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G. MOHANA PRIYA Vs. STATE OF TAMIL NADU
|
March 22, 2024 |
|
G. MURUGESAN Vs. STATE
|
March 8, 2024 |
|
G. MUTHUSAMY (DIED) Vs. EXECUTIVE OFFICER, KATHEER NARASINGAPERUMAL KOIL
|
June 10, 2024 |
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G. N. NAIDU Vs. INSPECTOR OF POLICE, YANAM POLICE STATION, PUDUCHERRY DISTRICT
|
March 5, 2024 |
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G. NAGARAJ Vs. REGISTRAR-GENERAL, CHENNAI
|
March 1, 2024 |
|
G. NATARAJAN Vs. SAKUNTHALA
|
March 15, 2024 |
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G. PALANI Vs. T. N. U. NAGAPPA CHAKRAVARTHY
|
March 7, 2024 |
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G. PRABAKARAN Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS, CHENNAI
|
March 6, 2024 |
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G. RAJAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU HIGHER EDUCATION DEPARTMENT
|
February 9, 2024 |
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G. RAJASULOCHANA Vs. INSPECTOR GENERAL OF REGISTRATION
|
April 16, 2024 |
|
G. SAMPATH Vs. S. SELVI
|
March 5, 2024 |
|
G. SATHIYANARAYAN Vs. GOVERNMENT OF TAMIL NADU, DEPARTMENT OF HOME (POLICE-XVII)
|
March 5, 2024 |
|
G. SENTHIL KUMAR Vs. REGISTRAR GENERAL, HIGH COURT
|
March 6, 2024 |
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G. SHRILAKSHMI Vs. ANIRUDH RAMKUMAR
|
October 18, 2024 |
|
G. SREEVIDHYA Vs. KARISMAA FOUNDATIONS PVT. LTD.
|
March 28, 2024 |
|
G. VALARMATHI Vs. MUNICIPAL COMMISSIONER AYYANAR KOVIL STREET
|
June 3, 2024 |
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G. VENKATANARAYANAN Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT CHENNAI
|
November 27, 2024 |
|
G. VIJAYA Vs. STATE
|
March 8, 2024 |
|
G.AJITH Vs. STATE
|
January 2, 2024 |
|
G.DHANABALAN Vs. ADDITIONAL SECRETARY TO GOVERNMENT
|
September 30, 2024 |
|
G.GOPAL Vs. STATE OF TAMIL NADU
|
July 31, 2024 |
|
G.JEYARAJ Vs. INSPECTOR GENERAL OF REGISTRATION
|
September 2, 2024 |
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G.KALEESWARAN Vs. P.BALAKRISHNAN
|
June 5, 2024 |
|
G.NANDHANAMANGAI Vs. STATE
|
February 6, 2024 |
|
G.PALANI Vs. S.PANNEERSELVAM
|
March 26, 2024 |
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G.PALANISAMY Vs. ASSISTANT DIRECTOR, SURVEY AND LAND RECORDS
|
April 18, 2024 |
|
G.PANDI Vs. THE DISTRICT COLLECTOR
|
July 30, 2024 |
|
G.SELVAM Vs. STATE,
|
August 7, 2024 |
|
G.SELVAM Vs. UNION OF INDIA
|
February 28, 2024 |
|
G.SELVAN Vs. INSPECTOR OF POLICE
|
February 12, 2024 |
|
G.SHRILAKSHMI Vs. ANIRUDH RAMKUMAR
|
November 18, 2024 |
|
G.SIVPRAKASH Vs. STATE
|
September 3, 2024 |
|
G.SUDALAI MUTHU Vs. SUB-REGISTRAR
|
December 6, 2024 |
|
G.VASU Vs. PRABHAVATHY
|
February 1, 2024 |
|
G.VENKATESHAN Vs. STATE
|
August 7, 2024 |
|
GALATEA LTD Vs. CONTROLLER OF PATENTS, PATENT OFFICE
|
April 15, 2024 |
|
GAMMON INDIA LIMITED Vs. V.LAWRANCE
|
July 19, 2024 |
|
GANDHIMATHI Vs. K. MARIAPPAN
|
March 15, 2024 |
|
GANDHIMATHI Vs. STATE
|
February 22, 2024 |
|
GANDHIYAWATHI T. RAMESH Vs. CHIEF ELECTION COMMISSIONER
|
March 20, 2024 |
|
GANESAN Vs. STATE
|
August 2, 2024 |
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GANESH MR Vs. NIL
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April 1, 2024 |
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August 2, 2024 |
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GEETANJALI AGGARWAL Vs. MANOJ AGGARWAL
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October 16, 2024 |
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GEETHA Vs. STATE
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March 13, 2024 |
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GEETHA MALAR Vs. STATE
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March 7, 2024 |
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GEETHA MATHEW Vs. S. PRAKASH
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March 8, 2024 |
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March 11, 2024 |
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GENERAL MANAGER, ENGINE FACTORY Vs. AYYAVU
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June 3, 2024 |
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GENERAL MANAGER, STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
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November 27, 2024 |
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GENERAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. NAZAR
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January 12, 2024 |
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GENERAL SECRETARY, FEDERAL BANK EMPLOYEES’ UNION Vs. FEDERAL BANK LTD
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February 15, 2024 |
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March 7, 2024 |
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GENMAB Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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March 6, 2024 |
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GEOJIT FINANCIAL SERVICES LIMITED Vs. NALANI RAJKUMAR
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March 21, 2024 |
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GHCL LIMITED Vs. DISTRICT COLLECTOR, NAGAPATTINAM
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March 8, 2024 |
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GIRIDHARA SANJEEVI Vs. COMMISSIONER, COIMBATORE CORPORATION
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March 4, 2024 |
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GLOBAL CALCIUM PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER, HOSUR
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January 19, 2024 |
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March 6, 2024 |
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GLOBAL WASTE RECYCLERS LTD Vs. GOVERNMENT OF TAMIL NADU
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April 30, 2024 |
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GNANAVEL Vs. VELU
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June 7, 2024 |
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GODHAVARI Vs. STATE
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February 15, 2024 |
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GOKUL GANESH Vs. DIRECTOR GENERAL OF POLICE, CHENNAI
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March 8, 2024 |
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GOLDA Vs. M. HARIKUMAR
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July 5, 2024 |
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GOPAL Vs. COMMISSIONER, WALAJAPET MUNCIPALITY, WALAJAPET
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March 5, 2024 |
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GOPAL LIFESCIENCES Vs. STATE OF TAMIL NADU
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August 16, 2024 |
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GOPAL VTTAL, BHARTI AIRTEL LTD Vs. KAMATCI SHANKAR ARUMUGAM
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February 2, 2024 |
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GOPALAKRISHNAN Vs. PONNUSAMY GOUNDER
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October 17, 2024 |
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GOPI Vs. INSPECTOR OF POLICE
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February 26, 2024 |
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GOTO TECHNOLOGIES Vs. SANIKOMMU VENKATA RAMALINGA REDDY
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August 30, 2024 |
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October 1, 2024 |
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January 8, 2024 |
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March 11, 2024 |
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GOVINDAMMAL Vs. ANJUGAM
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March 28, 2024 |
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GOWTHAM Vs. STATE
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April 3, 2024 |
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GRACE INFRASTRUCTURE P. LTD Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LTD
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May 23, 2024 |
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December 4, 2024 |
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August 30, 2024 |
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GUNASEKARAN Vs. SARASWATHY
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December 20, 2024 |
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GUNASEKARAN Vs. STATE
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April 26, 2024 |
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GUNASEKARAN Vs. JOTHI
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March 18, 2024 |
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GURBIR SINGH ANAND Vs. STATE
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December 20, 2024 |
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GURRAPPA NAIDU Vs. MUNUSAMY NAIDU
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October 15, 2024 |
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GURUSAMY Vs. A.1362, MEENAKSHI CO-OPERATIVE BUILDING SOCIETY LTD
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August 5, 2024 |
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H. JOHNSON DEVAKUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE, CHENNAI
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March 25, 2024 |
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H. SANTHOSH Vs. DISTRICT COLLECTOR
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January 22, 2024 |
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H. SUMATHI Vs. NALLAMMAL ARUL (DIED)
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October 15, 2024 |
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H.BALARAMAN Vs. C.BALASUNTHARAM
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November 26, 2024 |
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HABEEB HARDWARE Vs. M.D. GAJARAJAKUMAR
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December 13, 2024 |
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HAMSAVENI Vs. NALINI
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February 9, 2024 |
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HARAK CHAND J. GOLECHA Vs. BABULAL B. TATER
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March 7, 2024 |
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HARICHANDANA ESTATES PVT. LTD. Vs. INSPECTOR GENERAL OF REGISTRATION
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April 24, 2024 |
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HARINI Vs. POOJA MALHOTRA
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March 4, 2024 |
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HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. K.SHANTI
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April 7, 2024 |
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HI TECH FOAMS MADURAI INTEGRATED TEXTILE PARK Vs. PARAMESHWARI SPINNING MILLS PVT. LTD.
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March 26, 2024 |
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HIGH COURT OF MADRAS Vs. P. DHARMARAJ
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April 16, 2024 |
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HILDA SAROJINI DEVI Vs. AMBUJAM FLORENCE ANBU
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January 11, 2024 |
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HINDUSTAN COLAS PRIVATE LIMITED Vs. MUTHOOS ENTERPRISES, CHENNAI
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January 12, 2024 |
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HIROO HOTCHAND ADVANI Vs. INTEGRATED FINANCE CO. LTD
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January 24, 2024 |
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HMD GLOBAL OY BERTEL JUNGIN AUKIO 9 FI-02600 ESPOO, FINLAND Vs. REGISTRAR OF TRADE MARKS, CHENNAI
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March 5, 2024 |
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HOTEL ORNATE (NILGIRY) PRIVATE LIMITED Vs. R.MAHESHWARAN
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February 20, 2024 |
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I.H. SEKAR Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF TAMIL NADU
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February 2, 2024 |
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ICICI BANK LIMITED Vs. KAAVERY EDUCATION TRUST
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December 16, 2024 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. A. RANGASAMY
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November 5, 2024 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. R. NALLATHAI
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July 15, 2024 |
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September 19, 2024 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. SHAJAHAN
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January 19, 2024 |
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IFFCO-TOKIO GENERAL INSURANCE CO LTD, MADURAI Vs. R. SANKARANARAYANAN
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January 29, 2024 |
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IFFCO-TOKIO GENERAL INSURANCE CO. LTD Vs. U. MURUKAIAH
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April 8, 2024 |
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IFFCO-TOKIO GENERAL INSURANCE CO. LTD Vs. M. GIRIJA
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March 20, 2024 |
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ILAMPARITHY Vs. STATE
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April 8, 2024 |
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IMCLONE LLC UNITED STATES OF AMERICA Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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March 6, 2024 |
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IMMUNAS PHARMA, INC. KANAGAWA SCIENCE PARK JAPAN Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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March 6, 2024 |
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IN RE Vs. STATE DIRECTORATE OF VIGILANCE AND ANTICORRUPTION
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February 26, 2024 |
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IN THE MATTER OF TRADE MARK FASHION CHEMICALS GMBH & CO. KG Vs. REGISTRAR OF TRADE MARKS
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December 5, 2024 |
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INBA JOHN VEERA REDDY Vs. DISTRICT SOCIAL WELFARE OFFICER
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June 6, 2024 |
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INDIRA GANDHI CENTER FOR ATOMIC RESEARCH Vs. B. E. BILLIMORIA & CO. LTD.
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March 1, 2024 |
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INDUS IND BANK LIMITED Vs. SIVAKUMAR
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January 3, 2024 |
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INFO EDGE (INDIA) LTD Vs. GOOGLE INDIA PVT. LTD
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January 19, 2024 |
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INSPECTOR GENERAL OF REGISTRATION Vs. SANTHA
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March 1, 2024 |
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INSPECTOR OF POLICE, UPPLIYAPURAM POLICE STATION Vs. MANIKANDAN
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January 9, 2024 |
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INTERNATIONAL TRADING COMPANY Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT
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January 19, 2024 |
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INTERVET INTERNATIONAL B.V. Vs. DEPUTY CONTROLLER OF PATENTS AND DESIGN
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November 21, 2024 |
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INTUC TTK HEALTH CARE EMPLOYEES UNION Vs. TTK HEALTH CARE LIMITED
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March 15, 2024 |
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IRUSAGOUNDAN Vs. STATE
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April 1, 2024 |
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ISSAC SAM DINAKARAN Vs. M.SENDURAVALLI
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August 2, 2024 |
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J. BALAJI Vs. STATE GOVERNMENT OF TAMIL NADU
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March 8, 2024 |
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J. DHANALAKSHMI Vs. H. MAGESWARI
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April 3, 2024 |
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J. J. DISTRIBUTORS Vs. ASSISTANT COMMISSIONER
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March 22, 2024 |
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J. JONES THILAGA RAJAKUMARI Vs. DISTRICT EDUCATIONAL OFFICER, TUTICORIN
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March 26, 2024 |
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J. KALAIARASAN Vs. UNION OF INDIA
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March 13, 2024 |
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J. KALAN Vs. DISTRICT COLLECTOR, NILGIRIS
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March 26, 2024 |
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J. KIRUBANATHAN Vs. STATE OF TAMILNADU
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March 14, 2024 |
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J. MOHAMED YASIR MOULAVI Vs. DEPUTY SUPERINTENDENT OF POLICE, RAMANATHAPURAM
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March 12, 2024 |
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J. RAJENDRA PRASAD Vs. STATE OF TAMIL NADU
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March 13, 2024 |
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J. RAMAKRISHNAN Vs. INSPECTOR GENERAL OF REGISTRATION
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March 20, 2024 |
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J. RAMESH KUMAR Vs. COMMISSIONER OF POLICE, COIMBATORE
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March 15, 2024 |
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J. SELVARAJ Vs. MANAGING DIRECTOR, TAMIL NADU STATE EXPRESS TRANSPORT
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April 25, 2024 |
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J. SIVAN RAJ Vs. STATE OF TAMIL NADU
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March 6, 2024 |
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J. THENMOZHI Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI
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March 15, 2024 |
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J.ABDULKANI Vs. DISTRICT REGISTRAR
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September 2, 2024 |
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J.JAYATHILAKAR Vs. COMMISSIONER
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September 26, 2024 |
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J.KALAIYARASAN Vs. STATE
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July 4, 2024 |
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J.KRISHNA KUMAR MUNDHRA Vs. J.SHYAMDEV MUDHRA
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October 19, 2024 |
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J.MADHAVAN Vs. SUPERINTENDING ENGINEER
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July 9, 2024 |
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J.PANDIARAJ Vs. STATE
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November 8, 2024 |
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J.RAJKUMAR Vs. AUTHORISATION COMMITTEE (TRANSPLANTATION)
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May 31, 2024 |
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J.SAKTHI DEVI Vs. JOSEPH CHARLESS
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October 24, 2024 |
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J.SENTHILKUMAR Vs. DISTRICT COLLECTOR, THENI
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March 19, 2024 |
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JACOB Vs. STATE
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October 4, 2024 |
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JACOB SURESH Vs. K.LATHA
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June 10, 2024 |
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JAGADEESAN Vs. K.R.NIVETHAN
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September 4, 2024 |
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JAI BHAIRAV STONES Vs. STATE TAX OFFICER (ST) HOSUR
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March 15, 2024 |
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JAI HIND SPINNING MILLS LTD Vs. SOUTH INDIAN BANK LTD CHENNAI
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March 28, 2024 |
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JAI MARUTHI INTERIORS Vs. DESIGNATED COMMITTEE, OFFICE OF COMMISSIONER OF GST & CENTRAL EXCISE, CHENNAI
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March 1, 2024 |
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JAISWAL PRODUCTS Vs. STATE OF TAMIL NADU
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September 3, 2024 |
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JAMALUDEEN Vs. RAMACHANDRAN
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June 27, 2024 |
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JANAKIRAMAN Vs. STATE
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March 22, 2024 |
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JAYABALAN KANNAN Vs. KARTHIKEYAN
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March 1, 2024 |
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JAYANTHI Vs. STATE OF TAMIL NADU
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March 20, 2024 |
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JAYANTHI Vs. STATE
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September 19, 2024 |
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JAYANTHI Vs. D. RAMKUMAR
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August 1, 2024 |
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JAYAPRAKASH NARAYANAN Vs. STATE OF TAMIL NADU
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March 21, 2024 |
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JAYARAMAN Vs. THENMOZHI
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March 11, 2024 |
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JAYASEELAN GOPALAKRISHNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
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July 15, 2024 |
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JCBL MARREL TIPPERS PVT. LTD. Vs. MANAGING DIRECTOR, STATE INDUSTRIES PROMOTION CORPORATION OF TAMILNADU LTD
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March 5, 2024 |
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JEBARAJ Vs. STATE OF TAMIL NADU
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November 13, 2024 |
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JENBAGALAKSHMI Vs. STATE OF TAMIL NADU
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December 20, 2024 |
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JEYA KUMAR Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD
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June 26, 2024 |
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JEYAKANTHAN Vs. INSPECTOR OF POLICE
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February 29, 2024 |
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JEYAMANI Vs. SUPERINTENDENT OF POLICE
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February 5, 2024 |
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JEYAPRAKASH Vs. STATE REP BY INSPECTOR OF POLICE
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January 18, 2024 |
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JJ COLLEGE OF ENGG. TECHNOLOGY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-I
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October 18, 2024 |
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JOHN AMARNATH Vs. A.THAMBIRAJ
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January 3, 2024 |
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JOINT REGIONAL DIRECTOR, THE EMPLOYEES STATE INSURANCE CORPORATION Vs. MADURAI DISTRICT C-OPERATIVE MILK PRODUCERS UNION LTD.
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January 24, 2024 |
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JOINT SUB-REGISTRAR Vs. P.VASANTHA KUMARI
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July 22, 2024 |
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JUBIN BINU Vs. INSPECTOR OF POLICE
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March 8, 2024 |
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JUDE PRATHAP Vs. BAVANI RANI
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July 10, 2024 |
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March 11, 2024 |
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K. A. RAMASAMY Vs. PONGODI
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March 1, 2024 |
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K. ABIRAMI Vs. KUMAR
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October 19, 2024 |
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K. ARANGANATHAN Vs. ARAMEX INDIA PRIVATE LIMITED (BRANCH OFFICE)
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January 12, 2024 |
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K. BALAKUMAR Vs. M. S. SHANMUGAM
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March 15, 2024 |
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K. BALASUBRAMANIAN Vs. INSPECTOR OF POLICE, CHENNAI CITY
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January 5, 2024 |
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K. BIJAKSHI Vs. B. CHANDRAKALA
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July 11, 2024 |
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K. CHINNASAMY Vs. RAMATHAL (DIED)
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March 11, 2024 |
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K. D. FELIX PRABHAKARAN Vs. CHAIRMAN CUM MANAGING DIRECTOR, TANGEDCO LTD
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March 6, 2024 |
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K. DHARMARAJAN Vs. DIVYA
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March 6, 2024 |
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K. EASSA Vs. STATE
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March 7, 2024 |
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K. G. NARAYANA PILLAI Vs. DISTRICT REVENUE OFFICER, DISTRICT REVENUE OFFICE, COIMBATORE
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March 14, 2024 |
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K. GANESH BABU Vs. STATE
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December 20, 2024 |
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K. GOKUL Vs. S. SRINIVASAN (POOSARI)
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March 8, 2024 |
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K. JAYAKUMAR Vs. STATE OF TAMIL NADU
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October 24, 2024 |
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K. K. VELU Vs. STATE
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March 14, 2024 |
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K. KARNAN Vs. STATE OF TAMIL NADU
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February 28, 2024 |
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K. MAHALAKSHMI Vs. DIRECTOR GENERAL OF POLICE, O/O THE DIRECTOR GENERAL OF POLICE, CHENNAI
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January 30, 2024 |
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K. MANOHARAN Vs. UNION OF INDIA
|
January 10, 2024 |
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K. MARIAPPAN Vs. GOVERNMENT OF TAMIL NADU
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March 11, 2024 |
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K. MOHAMED ANSAR Vs. COMMISSIONER, CORPORATION OF CHENNAI
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March 18, 2024 |
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K. MOHAN KUMAR Vs. PONNAMMAL
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March 27, 2024 |
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K. MUSKANJA Vs. STATE
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March 7, 2024 |
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K. MUTHAIYAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
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June 12, 2024 |
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K. MUTHURAM Vs. AUTHORISED OFFICER, PUNJAB NATIONAL BANK, CHENNAI
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March 4, 2024 |
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K. NAMBI Vs. D. KIRUBA
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March 15, 2024 |
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K. NANJAPPA Vs. STATE OF TAMIL NADU
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March 20, 2024 |
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K. PADMAVATHI Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE, VELLORE
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March 14, 2024 |
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K. PALANISAMY Vs. P. PALANISAMY
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August 1, 2024 |
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K. PALANISWAMI Vs. O. PANNEERSELVAM
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March 18, 2024 |
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K. PITCHAIMUTHU Vs. ABT LTD
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January 4, 2024 |
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K. R. RAJA Vs. STATE OF TAMIL NADU
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March 1, 2024 |
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K. RAJAIAH NADAR Vs. STATE OF TAMIL NADU
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March 14, 2024 |
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K. RAJENDRAN Vs. DISTRICT COLLECTOR, TIRUPPUR
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March 5, 2024 |
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K. RAJENDRAN Vs. SECRETARY TO GOVERNMENT
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March 21, 2024 |
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K. RAMASAMY Vs. THASILDAR VEDASANDUR TALUK
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March 26, 2024 |
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K. RAVI Vs. REGIONAL TRANSPORT OFFICER AND LICENSING AUTHORITY
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January 19, 2024 |
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K. SARASWATHY Vs. UNION OF INDIA
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March 8, 2024 |
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K. SEENIVASAN Vs. SHANTHI JOSEPH
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January 30, 2024 |
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K. SELVARAJ Vs. V. THANGAVELU
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October 18, 2024 |
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K. SRIMATHI Vs. CHIEF METROPOLITAN MAGISTRATE, CHENNAI
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March 5, 2024 |
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K. SRINIVASAN Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION, KANCHEEPURAM
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March 20, 2024 |
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K. SUBARAKSHITHA Vs. EMPEE DISTILLORS LTD
|
March 15, 2024 |
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K. SUBRAMANIAM (DIED) Vs. ARULMIGHU CHOCKKALINGASAMY KOIL DEVASTHANAM
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August 2, 2024 |
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K. SUBRAMANIYA NAIDU Vs. DHANALAKSHMI
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April 5, 2024 |
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K. SUNDARAMOORTHY Vs. R.S. AMUTHAN
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November 12, 2024 |
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K. THAMARAISELVAN Vs. SIVAKAMI SACHITANANDAM
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December 5, 2024 |
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K. THANGARAJ Vs. CHAIRMAN, FOOD CORPORATION OF INDIA, NEW DELHI
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March 22, 2024 |
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K. VAITHILINGAM Vs. STATE OF TAMIL NADU
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March 11, 2024 |
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K. VALARMATHI Vs. ASSISTANT REGISTRAR (LAW)
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March 14, 2024 |
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K. VARADARAJULU Vs. COMMISSIONER, CORPORATION OF CHENNAI
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March 18, 2024 |
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K.A.MEERAN MOHIDEEN Vs. SHEIK AMJAD
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September 27, 2024 |
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K.ABDUL SAMAD Vs. ST. PETERS CHURCH
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October 4, 2024 |
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K.GOVINDARAJ Vs. UNION OF INDIA
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July 16, 2024 |
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K.INDIRANI Vs. DISTRICT COLLECTOR
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April 22, 2024 |
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K.K.D. PANDIAN Vs. S. TAMILSELVI
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November 27, 2024 |
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K.KATHIRVEL Vs. DEPUTY SUPERINTENDENT OF POLICE
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July 3, 2024 |
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K.KUMARESAN Vs. K.APARNA
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December 4, 2024 |
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K.M. RAMESH Vs. UNION OF INDIA
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April 23, 2024 |
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K.M. SANJEEVI RAJA (DIED) Vs. PUDUPALAYAM SAKARAJAKOTTAI
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August 8, 2024 |
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K.M.MUTHUSAMY Vs. GOKUL RAGHUKUMAR
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November 25, 2024 |
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K.M.S. SIVAKUMAR Vs. STATE
|
October 22, 2024 |
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K.MADHAIYAN Vs. SUB REGISTRAR
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July 1, 2024 |
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K.R.VIJAYAKUMAR Vs. D.PONNUVEL
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April 15, 2024 |
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K.RAJESWARI Vs. KUNGUMAYEE
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April 30, 2024 |
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K.RAMASAMY Vs. K.RAMASAMY
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October 16, 2024 |
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K.RAMAYAMMAL Vs. SPECIAL DISTRICT REVENUE OFFICER
|
July 30, 2024 |
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K.RANI GOVINDARAJ Vs. K.PICHAIMUTHU
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December 6, 2024 |
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K.SANKARA NARAYANAN Vs. CENTRAL REGISTRAR OF MALTI STATE CO-OP CREDIT SOCIETIES
|
March 19, 2024 |
|
K.SELVAKUMAR Vs. STATE
|
April 15, 2024 |
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K.SHRISH Vs. CONTROLLER OF EXAMINATION
|
November 5, 2024 |
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K.SIVAKUMAR Vs. STATE OF TAMIL NADU
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September 20, 2024 |
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K.SREEKANTH Vs. INSPECTOR OF POLICE
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February 4, 2024 |
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K.SUNDARI Vs. C.A.R.P. MARI
|
November 27, 2024 |
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K.VENKATESH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
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April 1, 2024 |
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KAJAMAIDEEN Vs. STATE
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February 23, 2024 |
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KALA Vs. MEIYALAKAN
|
September 30, 2024 |
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KALAISELVAN Vs. INSPECTOR OF POLICE
|
February 6, 2024 |
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KALAISELVI Vs. J.SWATHY
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September 19, 2024 |
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KALAISELVI Vs. MANOKARAN
|
April 3, 2024 |
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KALAISELVI Vs. GOVINDARAJU
|
March 20, 2024 |
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KALAIYAR Vs. INSPECTOR OF POLICE
|
January 9, 2024 |
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KALARANI Vs. KATHIRVEL
|
October 22, 2024 |
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KALEEL Vs. STATE
|
April 15, 2024 |
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KALEESUWARI REFINERY PVT. LTD Vs. RATHINASAMY GOMATHY
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January 24, 2024 |
|
KALIMUTHU(DIED) Vs. THANGAIAH(DIED)
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June 5, 2024 |
|
KALIYAPERUMAL Vs. LAKSHMI
|
March 8, 2024 |
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KALYANAKUMAR Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
February 22, 2024 |
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KAMAL Vs. STATE
|
February 14, 2024 |
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KAMALA RAMAKRISHNAN Vs. R.NIRANJAN
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December 4, 2024 |
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KAMALAM Vs. SASIKALA
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February 23, 2024 |
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KAMATCHI Vs. S. AJITH KUMAR
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March 4, 2024 |
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KANAGARAJ Vs. CHAIRMAN, TAMILNADU SLUM CLEARANCE BOARD
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April 22, 2024 |
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KANNAGI RAJKUMAR Vs. K.V. ALAGESAN
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July 4, 2024 |
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KANNAMMAL Vs. SECRETARY TO THE GOVERNMENT, HOME PROHIBITION & EXCISE DEPARTMENT,
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March 5, 2024 |
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KANNAN Vs. STATE
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March 5, 2024 |
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KANNAN Vs. STATE
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March 1, 2024 |
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KANNAN Vs. STATE
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January 31, 2024 |
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KANNAN Vs. DISTRICT COLLECTOR
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September 23, 2024 |
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KANNAPPAN ENTERPRISES Vs. UNION OF INDIA
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October 4, 2024 |
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KANNIYAPPA NAIDU Vs. KRISHNAVENI
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March 14, 2024 |
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KANTHAIYA Vs. STATE
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April 4, 2024 |
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KAPALI Vs. G.NEELAKANDAN
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October 25, 2024 |
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KAPOOR IMAGING PRIVATE LTD Vs. KODAK (INDIA) PRIVATE LTD
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February 16, 2024 |
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KARAN Vs. STATE
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March 4, 2024 |
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KARIKALAN Vs. INSPECTOR OF POLICE
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January 9, 2024 |
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KARNAIL SINGH Vs. ASSISTANT COMMANDANT/ADM
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March 14, 2024 |
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KARNATAKA STATE OPEN UNIVERSITY Vs. INTERNATIONAL MARITIME ACADEMY
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March 6, 2024 |
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KARNATAKA STATE ROAD TRANSPORT CORPORATION LTD Vs. JAYAPAL
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January 24, 2024 |
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KARTHI Vs. STATE
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January 12, 2024 |
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KARTHI Vs. STATE
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March 11, 2024 |
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KARTHICK Vs. INSPECTOR OF POLICE
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March 7, 2024 |
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KARTHICK BALU Vs. STATE
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March 15, 2024 |
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KARTHICK THEODRE Vs. REGISTRAR GENERAL
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February 27, 2024 |
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KARTHIK Vs. STATE
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February 8, 2024 |
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KARTHIK NAGARAJAN Vs. RASIKA BALACHANDER
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December 6, 2024 |
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KARTI P. CHIDAMBARAM Vs. REGIONAL PASSPORT OFFICER, CHENNAI REGIONAL PASSPORT OFFICE, CHENNAI
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March 28, 2024 |
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KARUNAKARAN Vs. STATE
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January 5, 2024 |
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KARUNAMOORTHY Vs. PADMA
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November 22, 2024 |
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KARUPPUSAMY Vs. SELLAMMAL
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March 15, 2024 |
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KASIMAYAN Vs. D.TAMILRAJA
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June 3, 2024 |
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KASTHURI Vs. STATE OF TAMIL NADU
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November 14, 2024 |
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KATHIRAMMAL Vs. CHELLAPANDI
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June 11, 2024 |
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KAVI ESWARI Vs. MUNIKRISHNAN
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March 18, 2024 |
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KAVITHA ANANTHARAMAKRISHNAN Vs. M. HARIKRISHNAN
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July 25, 2024 |
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KAVITHAMANI Vs. STATE OF TAMIL NADU
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March 6, 2024 |
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KCP INFRA LTD Vs. STATE OF TAMIL NADU
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March 28, 2024 |
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KCP INFRA LTD Vs. REGIONAL DIRECTOR MINISTRY OF CORPORATE AFFAIRS
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September 9, 2024 |
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KINGSTON Vs. PRIYAKA
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March 15, 2024 |
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KIRUTHIKA Vs. SECRETARY TO GOVERNMENT
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March 12, 2024 |
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KISHORE KUMAR Vs. P. K. SEKAR BABU
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March 6, 2024 |
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KOMPAIYA Vs. STATE
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February 27, 2024 |
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KOTAK MAHINDRA BANK LIMITED Vs. R.SELVARAJ
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March 15, 2024 |
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KOWSE AZAM BASHA Vs. STATE
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January 2, 2024 |
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KRISHNAN Vs. STATE
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January 31, 2024 |
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KRISHNAVENI Vs. NIGAL
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August 12, 2024 |
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KUMAR Vs. STATE
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January 30, 2024 |
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KUMAR @ KUMARAN Vs. BOSE PONNAMBALAM
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July 26, 2024 |
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KUMARI Vs. N. GOMATHI
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October 14, 2024 |
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KUMUTHA Vs. S.MANIVANNAN
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April 24, 2024 |
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KUPPUSAMY KRISHNASAMY Vs. UNION OF INDIA
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November 4, 2024 |
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KVR KARNAN Vs. JAISANKAR
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December 13, 2024 |
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L. CHANDRAKUMAR Vs. S. PREMA
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March 14, 2024 |
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L. JASMINE REKA Vs. BHARAT HEAVY ELECTRICALS LTD.
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January 12, 2024 |
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L.K.PRAKASH Vs. SOPHIA
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November 5, 2024 |
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L.KIRUBAKARAN Vs. JAIKUMAR
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December 17, 2024 |
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L.MURUGANANTHAM Vs. STATE OF TAMIL NADU
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October 4, 2024 |
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LAKSHMANAN Vs. DHANALAKSHMI
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June 6, 2024 |
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LAKSHMI Vs. SARADHAMMAL
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March 5, 2024 |
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LAKSHMI Vs. K.S. VISWANATHAN (DIED)
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January 31, 2024 |
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LAKSHMI Vs. S. PASUVARASU
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January 3, 2024 |
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LAKSHMI AMMAL Vs. KANNU @ PARASURAMA GOUNDER
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March 22, 2024 |
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LALITHA Vs. MARIYAMMAL
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February 21, 2024 |
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LALITHKUMAR Vs. INSPECTOR OF POLICE
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January 31, 2024 |
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LARSEN & TOUBRO LIMITED Vs. TEXMO PIPES AND PRODUCTS LIMITED
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July 29, 2024 |
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LAXMI NARAYAN GOBICHAND Vs. E. R. K. KRISHNAN
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March 8, 2024 |
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LEGAL MANAGER, RELIANCE GENERAL INSURANCE CO. LTD Vs. LOGASUNDARI
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March 21, 2024 |
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LOGABAI Vs. NIL
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December 17, 2024 |
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M. A. S. E. NASAR Vs. DISTRICT COLLECTOR, SIVAGANGAI
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March 4, 2024 |
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M. ABDUL KALAM AZAD Vs. STATE OF TAMIL NADU
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January 11, 2024 |
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M. ARUNBALAJI Vs. GOVERNMENT OF TAMIL NADU
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September 2, 2024 |
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M. ASHA Vs. S. ANEESH KUMAR
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September 6, 2024 |
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M. AYYAPPAN Vs. SUPERINTENDENT OF POLICE, OFFICE OF THE SUPERINTENDENT OF POLICE
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March 22, 2024 |
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M. BALAKRISHNAN Vs. TEACHERS RECRUITMENT BOARD
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March 4, 2024 |
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M. CHINNATHAMBI Vs. KANNAIYAN
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January 29, 2024 |
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M. ESWARAN Vs. GOVERNMENT OF TAMIL NADU
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March 26, 2024 |
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M. GOWTHAMAN Vs. T.N. MURALI
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July 2, 2024 |
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M. GURUMOORTHY Vs. DISTRICT COLLECTOR, VILLUPURAM
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March 11, 2024 |
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M. HEMACHANDRAN Vs. P. VINOTHKUMAR
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February 16, 2024 |
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M. I. ABDUL GAFOOR Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAQF BOARD, CHENNAI
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March 15, 2024 |
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M. JEYAGOPAL Vs. S. RAGURAMAN
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March 8, 2024 |
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M. KALAIVANI Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
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August 12, 2024 |
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M. KANNAN Vs. SEVENTH SENSE MOVIE MAKERS
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February 5, 2024 |
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M. KARTHIKEYAN Vs. V. VIDYAVATHI
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April 30, 2024 |
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M. KUMARAPPAN Vs. PONNUSAMY
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March 22, 2024 |
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M. MADHAN Vs. MANAGEMENT OF MRF LTD
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October 1, 2024 |
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M. MALATHI Vs. S. DAN DEVA KUMAR
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March 1, 2024 |
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M. MANI Vs. STATE OF TAMIL NADU
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March 8, 2024 |
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M. MOHAN Vs. TAMIL NADU CO-OPERATIVE UNION
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March 12, 2024 |
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M. MOORTHI Vs. P. VELMURUGAN
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March 26, 2024 |
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M. NAGARAJ Vs. TAMIL NADU GOVERNMENT TRANSPORT CORPORATION (SALEM) LTD.
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March 8, 2024 |
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M. NATARAJAN Vs. M. SHANTHILAL JAIN
|
December 9, 2024 |
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M. PALANIAPPAN Vs. DISTRICT REVENUE OFFICER, NAMAKKAL
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March 21, 2024 |
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M. PALANISAMY Vs. STATE
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March 12, 2024 |
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M. PARVATHY Vs. DISTRICT COLLECTOR, COIMBATORE
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March 21, 2024 |
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M. PAULPANDI Vs. STATE OF TAMIL NADU
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June 3, 2024 |
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M. R. ISABELLA Vs. STATE
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March 13, 2024 |
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M. R. P. GARMENTS, TIRUPUR Vs. ASSISTANT COMMISSIONER, OFFICE OF THE DEPUTY COMMISSIONER CGST & C. EX.
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March 11, 2024 |
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M. RABIATH BAZARIYA Vs. STATE OF TAMIL NADU
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August 28, 2024 |
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M. RABIYA BEGUN Vs. STATE OF TAMIL NADU
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March 28, 2024 |
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M. RAJATHI Vs. K. SATHASIVAM
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July 19, 2024 |
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M. RAJENDRAN Vs. K. R. SENTHIL
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March 15, 2024 |
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M. SAI KRISHNAN Vs. STATE OF TAMIL NADU
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March 4, 2024 |
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M. SAKTHIVEL Vs. SUPERINTENDENT OF POLICE, MADURAI
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March 6, 2024 |
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M. SAMPATH Vs. DEPUTY REGISTRAR, TAMIL NADU CO-OPERATIVE SOCIETIES, DHARMAPURI
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March 7, 2024 |
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M. SANTHOSH Vs. DEPUTY SUPERINTENDENT OF POLICE, RANIPET
|
March 14, 2024 |
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M. SARATH Vs. STATE
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March 27, 2024 |
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M. SENTHILKUMAR Vs. CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD, CHENNAI
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March 20, 2024 |
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M. SETTU Vs. STATE OF TAMIL NADU
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March 14, 2024 |
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M. SHIRIJHA Vs. GOVERNMENT OF TAMIL NADU
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March 13, 2024 |
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M. SHRIRAM Vs. GAGANDEEP SINGH BEDI
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March 5, 2024 |
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M. SIDDIQ Vs. NIZAMUDDIN
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January 22, 2024 |
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M. SIVAPPA Vs. STATE OF TAMIL NADU
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February 26, 2024 |
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M. SUBRAMANIAN CHETTIAR Vs. SIRU KAALA SANDHI TRUST
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December 10, 2024 |
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M. SULAIMAN Vs. S. SARAVANAN
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November 12, 2024 |
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M. SURESH VISWANATH Vs. REGISTRAR GENERAL, HONOURABLE HIGH COURT OF MADRAS, CHENNAI
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March 27, 2024 |
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M. SURIYA PRABHA Vs. STATE
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March 4, 2024 |
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M. THANGAM Vs. GOVERNMENT OF INDIA
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June 4, 2024 |
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M. THANGAM Vs. P. SUBBAMMAL
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April 12, 2024 |
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M. VASANTH Vs. CHAIRMAN CUM MANAGING DIRECTOR
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November 28, 2024 |
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M. VIJAYARAMAN Vs. PETCHIAMMAL @ JEGATHA
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August 8, 2024 |
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M.A.NAGOOR MEERAN Vs. K.M.ABDUL WAHAB
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February 29, 2024 |
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M.A.RAFI Vs. VASEELA BANU
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October 25, 2024 |
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M.ARUNA BHARATHI Vs. M.MANICKAMA
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November 27, 2024 |
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M.BALAJI Vs. PERIMJANARDHANA RAO
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March 15, 2024 |
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M.BALAKRISHNAN Vs. STATE
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April 29, 2024 |
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M.BALAMURUGAN Vs. STATE
|
April 18, 2024 |
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M.CHAKRAVARTHY Vs. INSPECTOR OF POLICE
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March 11, 2024 |
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M.DEVI RENUKA Vs. DISTRICT COLLECTOR
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December 4, 2024 |
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M.GOVINDASAMY Vs. D.VIJAYARAGHUNATHAN
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May 30, 2024 |
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M.HARIRAMAKRISHNAN Vs. SUDHA
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September 18, 2024 |
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M.K. SRINIVASAN Vs. R. RAMASAMY
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September 23, 2024 |
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M.K. SUPPUROYAL Vs. ABDUL PARI
|
January 18, 2024 |
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M.K.RAVI Vs. INDIAN BANK
|
December 20, 2024 |
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M.KATHIRVEL Vs. INSPECTOR GENERAL OF REGISTRATION
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August 2, 2024 |
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M.M. KUMARESAN Vs. M. SHANMUGAVADIVU
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June 13, 2024 |
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M.MALATHI Vs. CHINNADURAI
|
November 28, 2024 |
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M.NIRMAL KUMAR Vs. AMARTH KAWAR BAFNA
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November 22, 2024 |
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M.OCHA THEVAN Vs. VALLI
|
July 29, 2024 |
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M.PALANISAMY Vs. DIRECTOR OF TOWN PANCHAYATS
|
October 24, 2024 |
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M.RAJENDRAN Vs. LEONI JEYAKANTHA JOY
|
October 23, 2024 |
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M.RAJIV GANDHI Vs. STATE
|
March 20, 2024 |
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M.RANI Vs. DISTRICT COLLECTOR
|
October 24, 2024 |
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M.RANJANI Vs. R.USHA RANI
|
October 4, 2024 |
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M.S. EVA LABERIBE Vs. S. RADHAKRISHNAN
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June 18, 2024 |
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M.S. KUMAR Vs. V. RAMESH
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October 22, 2024 |
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M.S.MANGAADU AMMAN MOVIES Vs. CHAIRMAN, CENTRAL BOARD OF FILM CERTIFICATION
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April 18, 2024 |
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M.SARAVANAN Vs. N.PONNURANGAM
|
November 8, 2024 |
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M.SELVARAJ Vs. S.J.BALAKRISHNAN & CO
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October 24, 2024 |
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M.SOUNDARAPANDIYAN Vs. STATE OF TAMIL NADU
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October 25, 2024 |
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M.SRINIVASA BABJI Vs. UNION OF INDIA
|
December 11, 2024 |
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M.SUJATHA Vs. NATIONAL MEDICAL COMMISSION
|
July 5, 2024 |
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M.SUNDARRAJ Vs. S.JAYALAKSHMI
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March 8, 2024 |
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M.THANIGACHALAM Vs. INDIAN OVERSEAS BANK
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September 27, 2024 |
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M.THENNARASU Vs. REGIONAL PASSPORT OFFICER
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January 22, 2024 |
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M.V REVATHI Vs. SUB REGISTRAR
|
October 30, 2024 |
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M.V.KRISHNA RAO Vs. K.SHIVAKUMAR
|
October 30, 2024 |
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M.VELU Vs. S.PRAKASH
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June 28, 2024 |
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M.VENKATESAN Vs. DIRECTORATE OF ENFORCEMENT
|
November 25, 2024 |
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M/S RE SUSTAINABILITY HEALTHCARE SOLUTIONS LIMITED Vs. MEMBER SECRETARY TAMIL NADU POLLUTION CONTROL BOARD
|
March 7, 2024 |
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M/S. GEOJIT FINANCIAL SERVICES LTD. Vs. S.GOMATHI NAYAGAM PROPRIETOR, M/S. SGN SECURITIES
|
April 23, 2024 |
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M/S.IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. KALAISELVI
|
April 15, 2024 |
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M/S.NLC INDIA LIMITED Vs. M/S.METRO MACHINERY TRADERS
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April 17, 2024 |
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M/S.PRASAD PRODUCTIONS PRIVATE LTD. Vs. M/S.3D CAMERA COMPANY
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March 26, 2024 |
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M/S.PRATHEES ENGINEERING ENTERPRISES Vs. STRESSED ASSETS STABILIZATION FUND
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February 8, 2024 |
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M/S.ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. GANESAN
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April 15, 2024 |
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MADALAI MUTHU Vs. SIVAGAMIAMMAL
|
April 29, 2024 |
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MADHAN Vs. ASSOCIATES ROAD CARRIERS LIMITED, COIMBATORE
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March 14, 2024 |
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MADHAVAN PILLAI Vs. NEELAVATHY
|
July 18, 2024 |
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MADHIVANAN Vs. DHANARAJ
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April 12, 2024 |
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MADRAS PORT UNITED LABOUR UNION Vs. CHAIRMAN CHENNAI PORT TRUST, RAJAJI SALAI
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March 7, 2024 |
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MADURAI BENCH OF MADRAS, HIGH COURT BAR ASSOCIATION Vs. A.RADHAKRISHNAN
|
April 1, 2024 |
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MAHALAKSHMI Vs. KRISHNARAJ
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April 30, 2024 |
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MAHALAXMI INN PVT. LTD. , CHENNAI Vs. CITY UNION BANK LIMITED
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January 29, 2024 |
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MAHALINGAM Vs. KALYANASUNDARAM
|
March 4, 2024 |
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MAHAMOODA BEGAM Vs. ALI MOHAMMED SAIT
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September 26, 2024 |
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MAHAVEER HEMANTH BHANDHARI Vs. P. SRINIVASALU
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February 16, 2024 |
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MAHENDIRAN Vs. DIVISIONAL MANAGER, DIVISIONAL OFFICE
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March 22, 2024 |
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MAHESWARI Vs. B. SHANTHI
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March 15, 2024 |
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MAHESWARI Vs. STATE OF TAMIL NADU
|
March 6, 2024 |
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MAHINDRA WORLD CITY DEVELOPERS Vs. M. NATARAJAN
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July 31, 2024 |
|
MAKESH Vs. STATE
|
January 9, 2024 |
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MALARKODI Vs. E.MAHARAJAN
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August 21, 2024 |
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MAMUTHA BAI Vs. G. RAMAKRISHNAN
|
April 3, 2024 |
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MANAGEMENT COIMBATORE DISTRICT CONSUMER CO-OPERATIVE WHOLESALE STORES LIMITED COIMBATORE Vs. DEPUTY COMMISSIONER OF LABOUR/APPELLATE AUTHORITY
|
March 27, 2024 |
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MANAGEMENT OF GEM GRANITES Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
October 1, 2024 |
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MANAGEMENT OF SIDHAARTH EXPORTS PVT. LTD. Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
December 16, 2024 |
|
MANAGEMENT OF TIRUCHENGODE AGRICULTURAL Vs. INSPECTOR OF LABOUR
|
March 20, 2024 |
|
MANAGEMENT, CHEMPLAST SANMAR LIMITED Vs. M. SAMUEL GANESAN
|
March 28, 2024 |
|
MANAGEMENT, EMPLOYEES’ STATE INSURANCE CORPORATION Vs. N. AARAN @ ARUCHAMY
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August 29, 2024 |
|
MANAGEMENT, HYUNDAI MOTOR INDIA LIMITED Vs. K. MUTHUKUMAR
|
June 3, 2024 |
|
MANAGEMENT, SANMINA SCI INDIA PVT. LTD Vs. S. LOGANATHAN
|
June 3, 2024 |
|
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION, LTD, VELLORE Vs. PRESIDING OFFICER, LABOUR COURT, VELLORE
|
January 29, 2024 |
|
MANAGER UNITED INDIA INSURANCE COMPANY LTD. Vs. CHINNASAMY
|
March 4, 2024 |
|
MANAGER, NATIONAL INSURANCE CO. LTD Vs. RATHINA
|
July 5, 2024 |
|
MANAGER, NATIONAL INSURANCE CO. LTD Vs. SAVITHRI
|
February 16, 2024 |
|
MANAGER, NATIONAL INSURANCE CO. LTD Vs. V. GOWRI
|
September 30, 2024 |
|
MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. M.DEIVAMANI
|
July 16, 2024 |
|
MANAGER, ORIENTAL INSURANCE CO. LTD Vs. R. SHAGILA
|
September 26, 2024 |
|
MANAGER, ORIENTAL INSURANCE CO. LTD Vs. M.P. GANESAN
|
March 11, 2024 |
|
MANAGER, RELIANCE GENERAL INSURANCE CO. LTD Vs. S. SELVARAJ
|
January 5, 2024 |
|
MANAGER, SHRIRAM GENERAL INSURANCE CO. LTD Vs. KALAIARASAN
|
August 29, 2024 |
|
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED, SALEM Vs. THIRUVALLUVAN
|
January 11, 2024 |
|
MANAGING COMMITTEE, NESAVUPETTAI SHAFI JAMATH MOSQUE Vs. A. MOHAMMED ABDUL KHADER
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November 12, 2024 |
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MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION LIMITED Vs. ARUNA
|
March 19, 2024 |
|
MANAGING DIRECTOR TNCSC HEAD OFFICE CHENNAI Vs. J. MAHBOOB KHAN
|
March 12, 2024 |
|
MANAGING DIRECTOR, SHEVAROYS TEXTILES PVT. LTD Vs. VALLI
|
February 16, 2024 |
|
MANAGING DIRECTOR, STATE BANK OF INDIA Vs. PALANIAPPAN
|
September 27, 2024 |
|
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LIMITED, CHENNAI Vs. MAHARAJA
|
March 15, 2024 |
|
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD Vs. PREMKUMAR
|
March 27, 2024 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION KANGEYAM Vs. VAIRAVAMOORTHY
|
March 6, 2024 |
|
MANAGING DIRECTOR, UNITED INDIA INSURANCE CO. LTD Vs. A. SIVA
|
August 30, 2024 |
|
MANASHWINI BALASUNDARAM Vs. ASHWINIKUMAR BABURAJ
|
October 29, 2024 |
|
MANI @ ARUMUGAM Vs. CHANDRAN
|
March 1, 2024 |
|
MANI IYER Vs. P. NATARAJAN
|
March 6, 2024 |
|
MANIKANDAN Vs. STATE
|
March 5, 2024 |
|
MANIKANDAN Vs. INSPECTOR OF POLICE
|
March 18, 2024 |
|
MANIKANDAN @ SUDUKATTAN Vs. STATE
|
December 17, 2024 |
|
MANIMARAN Vs. INSPECTOR OF POLICE
|
April 1, 2024 |
|
MANIRATHINAM Vs. DIRECTOR GENERAL OF POLICE
|
August 27, 2024 |
|
MANIVANNAN Vs. STATE
|
April 30, 2024 |
|
MANJULABHEN SHAH Vs. PRAKASH LAL
|
December 6, 2024 |
|
MANOHAR Vs. REGIONAL PASSPORT OFFICER, REGIONAL OFFICE, TIRUCHIRAPPALLI
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January 18, 2024 |
|
MANOHARAN Vs. INSPECTOR OF POLICE
|
March 1, 2024 |
|
MANOJ REWANI Vs. STATE
|
March 28, 2024 |
|
MANORAMA VIJAYAN Vs. U.RAMPRASAD MENON
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June 14, 2024 |
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MANSAROWAT ISPAT (INDIA) PVT. LTD. Vs. PRAKASH FERROUS INDUSTRIES PVT. LTD.
|
August 21, 2024 |
|
MARAPPAN Vs. M. SELVARAJ
|
March 14, 2024 |
|
MARATHAL Vs. KANNIAMMAL
|
July 26, 2024 |
|
MARATHWADA AUTO COMPO PART PVT. LTD Vs. SAME DEUTZ FAHR INDIA P LTD
|
April 5, 2024 |
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MARCELLIN MARI CHRISTIAN Vs. K. RAJENDIRAN
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June 25, 2024 |
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MARIAPPAN Vs. INSPECTOR OF POLICE, PULIAMPATTI POLICE STATION
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October 4, 2024 |
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MARIMUTHU Vs. INSPECTOR OF POLICE
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March 25, 2024 |
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MARIMUTHU Vs. DISTRICT COLLECTOR, TENKASI
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January 11, 2024 |
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MARIYAMMAL Vs. STATE OF TAMIL NADU
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January 11, 2024 |
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MARIYAMMAL Vs. INSPECTOR OF POLICE
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March 5, 2024 |
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MARLENA ANN Vs. STATE
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March 1, 2024 |
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MARUMALARCHI DRAVIDA MUNNETRA KAZHAGAM Vs. SECRETARY, ELECTION COMMISSION OF INDIA, NEW DELHI
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March 27, 2024 |
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MARY RAJASEKRAN Vs. UNIVERSITY OF MADRAS
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November 27, 2024 |
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MASILAMANI Vs. STATE
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January 23, 2024 |
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March 8, 2024 |
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MASJID-E-MAMOOR COMMITTEE Vs. HASAN MOULANA DARGAH
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June 11, 2024 |
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MASSEY FERGUSON CORP. Vs. TRACTORS AND FARM EQUIPMENT LIMITED
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November 18, 2024 |
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MASTER ALBERICH ABHAY AAS Vs. ST. MICHEALS ACADEMY
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September 10, 2024 |
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MATHAN KUMAR Vs. INSPECTOR OF POLICE
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December 18, 2024 |
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MATHEW SAMUEL Vs. EDAPADI K. PALANISAMY
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January 5, 2024 |
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MATHI @ MATHIAZAGAN Vs. STATE
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August 23, 2024 |
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MEENACHI ACHI Vs. CT.RAJESWARI AACHI
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June 3, 2024 |
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MEENAKSHI Vs. KANNAMMAL
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April 17, 2024 |
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MEENAKSHISUNDARAM KUMARARAJA PROPRIETOR OF GALAXY ENTERPRISES Vs. SUPERINTENDING ENGINEER
|
March 1, 2024 |
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MEERABAI Vs. V. GNANAMANI
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March 22, 2024 |
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MENAKA Vs. STATE
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January 19, 2024 |
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MEYAMMAI ACHI Vs. S. CHIDAMBARAM
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April 30, 2024 |
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MFG. & PACKED BY WAY COOL FOODS & PRODUCTS PVT. LTD Vs. FOOD SAFETY OFFICER
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February 22, 2024 |
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MICROSOFT TECHNOLOGY LICENSING, LLC. , WASHINGTON Vs. ASSISTANT CONTROLLER OF PATENTS & DESIGNS PATENT OFFICE KOLKATA BOUDHIK SAMPADA BHAWAN KOLKATA
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March 5, 2024 |
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MIDAS ORCHID Vs. DEPUTY DIRECTOR, THE NATIONAL HORTICULTURE BOARD, MINISTRY OF AGRICULTURE & FARMERS WELFARE, GOVERNMENT OF INDIA
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March 20, 2024 |
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MINOR GAURAV MURALI Vs. ZONAL DEPUTY TAHSILDAR
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May 13, 2024 |
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MINOR M. ARUN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
August 12, 2024 |
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MINOR, SHANDEEP S. Vs. UNION OF INDIA
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March 28, 2024 |
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MINOR. ESHAAN Vs. REGIONAL PASSPORT OFFICER, OFFICE OF THE REGIONAL PASSPORT OFFICER, RACE COURSE ROAD, MADURAI
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March 27, 2024 |
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MNS ENTERPRISES Vs. DISTRICT COLLECTOR
|
February 9, 2024 |
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MOHAMED ASARUTHIN Vs. STATE OF TAMIL NADU
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November 27, 2024 |
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MOHAMED NIBASH Vs. STATE
|
March 8, 2024 |
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MOHAMED RAFIQ Vs. STATE OF TAMIL NADU
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January 18, 2024 |
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MOHAMMAD JAMRUDEEN Vs. INSPECTOR OF POLICE, TAMBARAM
|
March 5, 2024 |
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MOHAMMED MUNVAR Vs. N. C. NESAN
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March 21, 2024 |
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MOHAMMED MUSTAFA SHARIFF Vs. STATE
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March 6, 2024 |
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MOHAMMED RAFI UDDIN Vs. CHAIRMAN TAMIL NADU WAQF BOARD
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March 11, 2024 |
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MOHAMMED SAIFULLAH Vs. RESERVE BANK OF INDIA
|
September 10, 2024 |
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MOHAMMED YASIN Vs. STATE
|
February 14, 2024 |
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MOHAMMED ZOHA Vs. STATE
|
January 11, 2024 |
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MOHAN Vs. SUSILA THARANI
|
July 2, 2024 |
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MOHAN Vs. STATE
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April 1, 2024 |
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MOHANAM Vs. SAMPATH
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January 3, 2024 |
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MOHANAVALLI Vs. KANAGAVALLI
|
March 20, 2024 |
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MOHMOOD HUSSAIN Vs. STATE OF TAMIL NADU
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April 23, 2024 |
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MOKKAIAH Vs. INSPECTOR OF POLICE
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November 18, 2024 |
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MONISHA Vs. NATIONAL TESTING AGENCY
|
April 26, 2024 |
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MOON LIGHT REP. BY ITS PROPRIETOR Vs. IIFL HOME FINANCE LIMITED FORMERLY KNOWN AS M/S. INDIA INFOLINE HOUSING FINANCE LIMITED
|
March 6, 2024 |
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MOONSTAR LINES PVT. LTD Vs. BARKATH EXPORTS
|
July 30, 2024 |
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MOTOR VEHICLES AND ALLIED ASSOCIATION Vs. J.PARAMANANDAM
|
April 29, 2024 |
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MRB NURSES EMPOWERMENT ASSOCIATION Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE
|
October 18, 2024 |
|
MRF LTD Vs. COMPETITION COMMISSION OF INDIA
|
April 30, 2024 |
|
MUHAMMED SHAN Vs. STATE
|
February 8, 2024 |
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MUKESH JAIN Vs. KAUSHALYA
|
April 24, 2024 |
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MUNEER AHMED Vs. STATE
|
February 27, 2024 |
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MUNEER BASHA Vs. STATE
|
January 12, 2024 |
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MUNEESWARI Vs. STATE
|
January 19, 2024 |
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MUNESS Vs. INSPECTOR OF POLICE
|
January 4, 2024 |
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MUNIRAJ Vs. CHAIRMAN/MANAGING DIRECTOR
|
July 1, 2024 |
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MUNUSAMY Vs. ASSISTANCE COMMISSIONER OF POLICE, THIRUVALLUR
|
March 25, 2024 |
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MURASOLI TRUST Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES
|
January 10, 2024 |
|
MURUGAN Vs. STATE
|
September 2, 2024 |
|
MURUGAN Vs. SUB INSPECTOR OF POLICE
|
March 11, 2024 |
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MURUGANANTHAM Vs. REGIONAL PASSPORT OFFICER
|
November 18, 2024 |
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MURUGAVEL Vs. STATE
|
December 17, 2024 |
|
MURUGESAN Vs. STATE
|
December 18, 2024 |
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MURUGESAN Vs. K. SARAVANAN
|
July 30, 2024 |
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MURUGESAN Vs. REGIONAL PASSPORT OFFICER
|
January 10, 2024 |
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|
April 12, 2024 |
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MUTHU Vs. SUB INSPECTOR OF POLICE
|
January 4, 2024 |
|
MUTHU Vs. STATE
|
January 24, 2024 |
|
MUTHU Vs. SAMPATH
|
September 27, 2024 |
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MUTHU SELVAM Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
|
March 21, 2024 |
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MUTHUIRULAPPA THEVAR Vs. DISTRICT COLLECTOR, TENKASI
|
March 6, 2024 |
|
MUTHUKUMAR Vs. STATE
|
October 9, 2024 |
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MUTHUKUMAR Vs. P. SUNDAR
|
October 28, 2024 |
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MUTHUKUMARAN Vs. M.RAJENDRAN
|
November 22, 2024 |
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MUTHUSELVI Vs. SARAVANAPRABHU
|
October 14, 2024 |
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MUTHUVEDI Vs. CHINNAPAPPA
|
March 14, 2024 |
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MUTHUVELAYDHA PERUMAL APPAVU Vs. R.M.BABU MURUGAVEL
|
October 25, 2024 |
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MUTHUVIJAYA RANI Vs. COMMISSIONER OF LAND ADMINISTRATION (FAC) CHEPAUK, CHENNAI
|
March 7, 2024 |
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N. A. DHARMARAJAN Vs. DISTRICT COLLECTOR, KANCHEEPURAM
|
March 4, 2024 |
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N. ANNAPOORNAM Vs. REGISTRAR-GENERAL, HIGH COURT OF MADRAS
|
March 13, 2024 |
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N. BASUVARAJ Vs. GULLAMMA
|
January 31, 2024 |
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N. DANDAPANI Vs. DISTRICT COLLECTOR & DISTRICT MAGISTRATE, KANCHEEPURAM
|
March 11, 2024 |
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N. DEIVANAI Vs. UNION OF INDIA
|
March 1, 2024 |
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N. DHARMARAJAN Vs. STATE
|
February 2, 2024 |
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N. GOKULA RAO Vs. JANARDHANAN
|
November 4, 2024 |
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N. GOPAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU SCHOOL EDUCATION DEPARTMENT, CHENNAI
|
March 18, 2024 |
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N. JOTHI Vs. STATE REP. BY ITS THE INSPECTOR OF POLICE
|
January 8, 2024 |
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N. KARUPPANNA Vs. C. NACIMUTHU GOUNDER (DIED)
|
November 6, 2024 |
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N. MARITHOPPAI (DIED) Vs. ALAMELU
|
October 30, 2024 |
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N. NAGARAJA Vs. INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE, CHENNAI
|
March 14, 2024 |
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N. NATARAJAN Vs. HIGH COURT OF MADRAS
|
March 4, 2024 |
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N. R. KRISHNAMOORTHY RAJA Vs. DISTRICT REGISTRAR (ADMIN), VIRUDHUNAGAR
|
March 1, 2024 |
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N. RAMESH KUMAR Vs. REGISTRAR-GENERAL, MADRAS HIGH COURT
|
March 18, 2024 |
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N. RAMESHKUMAR Vs. CHAIRMAN CUM DISTRICT COLLECTOR, DINDIGUL
|
March 6, 2024 |
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N. RANGANATHAN Vs. N. LOGANATHAN
|
December 12, 2024 |
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N. RANJITHAM Vs. AQUATEX ENGINEERING
|
March 15, 2024 |
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N. SIVAKUMAR Vs. MANAGING DIRECTOR, TAMIL NADU STATE
|
March 20, 2024 |
|
N. SIVAPRAKASAM Vs. L. SERANJEEVI
|
October 15, 2024 |
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N. SIVASAMY Vs. KARUR BALAJI FINANCE
|
February 2, 2024 |
|
N. SOUNDARAM Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
|
March 15, 2024 |
|
N. V. NAGARAJAN Vs. STATE
|
March 19, 2024 |
|
N. VADIVEL Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.
|
May 16, 2024 |
|
N. VASUDEVAN Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT MADRAS
|
March 25, 2024 |
|
N. VELUSAMY Vs. C. MEENAKSHI PAVALAYAMMAL
|
March 1, 2024 |
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N. VISWANATHAN Vs. ESTATE OFFICER, THE EXECUTIVE ENGINEER, IRRIGATION DIVISION, PUBLIC WORKS DEPARTMENT
|
March 6, 2024 |
|
N.A.RAMACHANDA RAJA Vs. UNION OF INDIA
|
April 30, 2024 |
|
N.FATHIMA @ LAILA Vs. STATE OF TAMIL NADU
|
March 28, 2024 |
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N.JAYAMURUGAN Vs. SARAVANA GLOBLE HOLDINGS LTD.
|
October 30, 2024 |
|
N.KALANDHIKA Vs. DISTRICT COLLECTOR
|
December 5, 2024 |
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N.M. NARAYANAN Vs. M. RAMANATHAN
|
June 7, 2024 |
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N.M.SUBRAMANIAM Vs. UNNAMMAL
|
June 28, 2024 |
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N.MANOHARAN Vs. G.SIVAKUMAR
|
September 26, 2024 |
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N.MOHAN Vs. G.BALAMURUGAN
|
July 26, 2024 |
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N.MUTHU CHENNIA MANIAGAR Vs. N.DORAISAMY MANIAGAR
|
April 30, 2024 |
|
N.NIKITTA Vs. M.PRASHANTH
|
December 20, 2024 |
|
N.PERIYASAMY Vs. SUB REGISTRAR
|
July 3, 2024 |
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N.RAJA Vs. INSPECTOR OF POLICE
|
September 27, 2024 |
|
N.RAJA MOHAMED Vs. DISTRICT REVENUE OFFICER
|
January 10, 2024 |
|
N.S. KARTHIKEYAN Vs. INDIAN OIL CORPORATION LIMITED
|
April 4, 2024 |
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N.SELVARAJ Vs. COMMISSIONER, VELLORE CITY MUNICIPAL CORPORATION
|
April 24, 2024 |
|
N.SUBRAMANIAM Vs. RANGANAYAKI
|
April 30, 2024 |
|
NACHIMUTHU Vs. RAMANAN
|
February 8, 2024 |
|
NACHIMUTHU Vs. MARIMUTHU
|
March 1, 2024 |
|
NADIPPISAI PULAVAR Vs. REGIONAL PROVIDENT FUND
|
October 29, 2024 |
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NAFISA ISMAIL DHARIWALA Vs. TAHER BHAI SHEIKH ABBAS BHAI DEESAWALA
|
October 4, 2024 |
|
NAGARAJ Vs. STATE
|
April 2, 2024 |
|
NAGARAJAN Vs. N. VENKATESAN
|
October 18, 2024 |
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NAGARAJAN Vs. MANAGING DIRECTOR, THE TAMIL NADU STATE TRANSPORT CORPORATION
|
March 4, 2024 |
|
NAGARAJAN Vs. SELVI
|
March 15, 2024 |
|
NAGOORKANI Vs. COMMISSIONER, TAMIL NADU FOOD SAFETY AND DRUG ADMINISTRATION
|
January 2, 2024 |
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NAINA MOHAMMED Vs. STATE
|
April 23, 2024 |
|
NALINI SEKARAN Vs. ILANGOVAN
|
August 21, 2024 |
|
NALLAMMAL Vs. RANGASAMY
|
June 7, 2024 |
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NAMBI NARAYANAN Vs. STATE
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March 14, 2024 |
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NANCY ANITHA Vs. CHAIRMAN AND MANAGING DIRECTOR, LPG BUSINESS UNIT
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November 12, 2024 |
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NANDAKUMAR Vs. STATE
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January 29, 2024 |
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NANDHAKUMAR Vs. STATE
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March 4, 2024 |
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NANDISWARAN Vs. STATE
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February 9, 2024 |
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NANJAPPAN Vs. STATE
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October 17, 2024 |
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NANTHAGOPAL Vs. STATE OF TAMIL NADU
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March 8, 2024 |
|
NANTHAGOPAL Vs. STATE OF TAMIL NADU
|
March 8, 2024 |
|
NARASIMMA RAO Vs. SELVAKUMAR
|
February 26, 2024 |
|
NARASULLAH Vs. TAMIL NADU WAKF BOARD
|
December 10, 2024 |
|
NARAYANAN Vs. GOVERNMENT OF TAMIL NADU
|
March 26, 2024 |
|
NARAYANAN ALIAS ARUMUGAM Vs. UMA
|
July 16, 2024 |
|
NARMATHA Vs. SATHYA
|
September 19, 2024 |
|
NATARAJAN Vs. ELANGOVAN
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March 6, 2024 |
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NATASHA STOREY Vs. AUROVILLE FOUNDATION
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March 15, 2024 |
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NATIONAL INSURANCE CO. LTD Vs. MARATHAL
|
June 20, 2024 |
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NATIONAL INSURANCE CO. LTD Vs. MINOR MANOJ
|
March 25, 2024 |
|
NATIONAL INSURANCE CO. LTD Vs. KOUSALYA
|
October 14, 2024 |
|
NATIONAL INSURANCE CO. LTD Vs. SANJAI
|
June 13, 2024 |
|
NATIONAL INSURANCE CO. LTD Vs. P. DANIEL
|
March 7, 2024 |
|
NATIONAL INSURANCE CO. LTD Vs. M. PICHANDI
|
March 13, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. M. LAKSHMI
|
June 20, 2024 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ASCENT CIRCUITS PVT. LTD.
|
March 28, 2024 |
|
NATIONAL INSURANCE COMPANY LIMITED, CHENNAI Vs. YOGALAKSHMI
|
March 22, 2024 |
|
NATIONAL INSURANCE COMPANY LTD, CHENNAI Vs. R. MARIYAMMAL
|
March 14, 2024 |
|
NATIONAL SEWING THREAD CO. LTD Vs. SUPERINTENDING ENGINEER TANGEDCO
|
June 7, 2024 |
|
NATIONAL STOCK EXCHANGE OF INDIA LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
April 30, 2024 |
|
NATIONAL TEXTILE CORPORATION Vs. DEBT RECOVERY APPELLANT TRIBUNAL
|
November 6, 2024 |
|
NAVEEN Vs. SAMPATH
|
April 2, 2024 |
|
NELLAI CONCRETE PRODUCTS AND CONSTRUCTIONS CO. PVT. LTD Vs. UNION OF INDIA
|
March 11, 2024 |
|
NEPC INDIA LTD Vs. STATE OF TAMIL NADU
|
June 19, 2024 |
|
NETVANTAGE TECHNOLOGIES PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION AND STAMPS
|
March 20, 2024 |
|
NEW ARCOT PLYWOODS & GLASSES, KANCHIPURAM Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
|
January 29, 2024 |
|
NEW INDIA ASSURANCE CO. LTD Vs. K. PARIPOORANI
|
July 5, 2024 |
|
NEW INDIA ASSURANCE CO. LTD Vs. S. GOVENDRAN
|
March 22, 2024 |
|
NEW INDIA ASSURANCE CO. LTD Vs. KANNIYAPPAN
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February 22, 2024 |
|
NIPPON PAINT HOLDINGS CO. LTD Vs. SURAJ SHARMA
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March 21, 2024 |
|
NIRMAL A JHABAKH Vs. DISTRICT REGISTRAR, STONE HOUSE
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March 8, 2024 |
|
NIRMALA Vs. STATE
|
March 22, 2024 |
|
NIROSHA Vs. STATE
|
January 18, 2024 |
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NITHYA Vs. STATE
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January 10, 2024 |
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NIVAS Vs. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CHENNAI
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March 1, 2024 |
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NOORI Vs. NARENDRAN
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November 20, 2024 |
|
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March 19, 2024 |
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O. PANEERSELVAM Vs. EDAPPADI K. PALANISWAMI , CHENNAI
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January 11, 2024 |
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O.P. SIVAKUMAR Vs. O.P. BHAANUMATHEE
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July 1, 2024 |
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OLLOS BIOTECH PRIVATE LIMITED Vs. OMEGA ECOTECH PRODUCTS INDIA LIMITED
|
March 28, 2024 |
|
OMSHAKTHY REALTIES PVT. LTD Vs. STATE OF TAMIL NADU
|
August 2, 2024 |
|
ORIENTAL INSURANCE CO. LTD Vs. MADHINA BEGUM
|
July 9, 2024 |
|
ORIENTAL INSURANCE CO. LTD Vs. MAHALAKSHMI
|
February 26, 2024 |
|
ORIENTAL INSURANCE CO. LTD Vs. G. SAROJA
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January 11, 2024 |
|
ORIENTAL INSURANCE CO. LTD Vs. VARALAKSHMI
|
February 29, 2024 |
|
ORIENTAL INSURANCE CO. LTD Vs. BANUMATHI
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March 1, 2024 |
|
ORIENTAL INSURANCE CO. LTD Vs. T. NALINI
|
February 23, 2024 |
|
ORIENTAL INSURANCE CO. LTD Vs. S. VIJAYALAKSHMI
|
June 25, 2024 |
|
ORIENTAL INSURANCE CO. LTD Vs. KANDASAMY
|
March 18, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. ACME COMMODITIES PVT. LTD.
|
June 27, 2024 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. YAZHMOZHI
|
August 28, 2024 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUSEELA
|
January 29, 2024 |
|
OUWSHITHA SURENDRAN Vs. NATIONAL MEDICAL COMMISSION
|
January 10, 2024 |
|
OVERSEAS INFRASTRUCTURE ALLIANCE (INDIA) PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU
|
March 7, 2024 |
|
OZONE HOMES PVT. LTD. Vs. P.KRISHNA GANDHI
|
December 6, 2024 |
|
P. ADIAKAPPAN CHETTIAR Vs. EXECUTIVE OFFICER, ARULMIGHU KALLALAGAR DEVASTHANAM ALAGARKOIL
|
March 5, 2024 |
|
P. ANBZHAGAN, MADURAI Vs. COMMISSIONER OF POLICE, MADURAI
|
February 3, 2024 |
|
P. C. SAVITHIRI Vs. STATE OF TAMIL NADU
|
March 7, 2024 |
|
P. DAMODARAN Vs. ANJALI
|
March 15, 2024 |
|
P. DHANDAPANI Vs. MEENAMBAL
|
March 8, 2024 |
|
P. ELANGOVAN Vs. REGISTRAR-GENERAL, HIGH COURT, CHENNAI
|
March 4, 2024 |
|
P. KALAIARASAN Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI
|
March 26, 2024 |
|
P. KALIAMMAL Vs. STATE
|
July 4, 2024 |
|
P. KAMALAKANNAN Vs. STATE
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March 11, 2024 |
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P. KANDASAMY Vs. M. LALITHA
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March 6, 2024 |
|
P. KARTHIKEYAN Vs. K. KUMARESAN
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March 5, 2024 |
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P. M. P. TEXTILES SPINNING MILLS LIMITED, DHARMAPURI Vs. PRESIDING OFFICER, LABOUR COURT, SALEM
|
January 29, 2024 |
|
P. MALLIKARJUNA Vs. DISTRICT COLLECTOR KRISHNAGIRI
|
March 7, 2024 |
|
P. MANIMARAN Vs. DISTRICT COLLECTOR, NAGAPATTINAM
|
March 5, 2024 |
|
P. MOHANDOSS Vs. STATE OF TAMIL NADU
|
March 8, 2024 |
|
P. MURUGESAN Vs. RAVIKUMAR
|
June 11, 2024 |
|
P. MUTHUNAGAI Vs. STATE OF TAMIL NADU
|
January 10, 2024 |
|
P. NAGARAJ Vs. STATE
|
April 10, 2024 |
|
P. PANNER SELVAM Vs. REGISTER GENERAL, HIGH COURT, MADRAS
|
March 26, 2024 |
|
P. PERUMALSAMY Vs. GOVERNMENT OF TAMIL NADU
|
January 5, 2024 |
|
P. RAJAGOPAL Vs. P. SRINIVASAN
|
March 8, 2024 |
|
P. RAJAN Vs. DISTRICT REGISTRAR, OFFICE OF THE DISTRICT REGISTRAR
|
October 16, 2024 |
|
P. RANI Vs. SATHYA
|
August 12, 2024 |
|
P. RAVI Vs. ADDL. DIRECTOR GENERAL OF POLICE (CB-CID) CHENNAI
|
March 28, 2024 |
|
P. S. GIRIDHARAN Vs. CHITRA
|
March 14, 2024 |
|
P. SENGODAN Vs. R. MUTHUSAMY
|
March 7, 2024 |
|
P. SUBBULAKSHMI Vs. PARVEEN TRAVELS PVT. LTD
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July 5, 2024 |
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P. SUBRAMANIAN Vs. REGISTRAR GENERAL, CHENNAI
|
March 22, 2024 |
|
P. SUSEELA Vs. REGIONAL DIRECTOR, CHENNAI
|
January 11, 2024 |
|
P. THAMARAISELVI Vs. PRINCIPAL DISTRICT JUDGE/ DISCIPLINARY AUTHORITY
|
March 13, 2024 |
|
P. V. SUMINA Vs. UNION OF INDIA
|
March 20, 2024 |
|
P. VASUDEVAN Vs. A. BHUVANESHWARI
|
March 5, 2024 |
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P. VENKATACHALAM Vs. STATE OF TAMIL NADU
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October 30, 2024 |
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P. VENKATESAN Vs. CHAIRMAN, TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE- II, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT
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March 8, 2024 |
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P. VENKATESAN Vs. STATE OF TAMIL NADU,
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March 6, 2024 |
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P. VENKATESWARAN Vs. SECRETARY TO GOVERNMENT
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January 9, 2024 |
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P. VIAJAKUMARI SAMU Vs. PANDI DURGA SAIBABA SEVA MAIYAM
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January 19, 2024 |
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P. VINODH KUMAR SURANA Vs. UNION OF INDIA
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December 20, 2024 |
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P.ARUMUGAM Vs. STATE
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March 7, 2024 |
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P.C.VETHAGIRI Vs. P.R.CHITTIBABU MUDALIAR
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March 21, 2024 |
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P.GURUSAMY Vs. RAMASUBRAMANIAM
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April 8, 2024 |
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P.JAYACHANDRAN Vs. A.YESURANTHINAM
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June 7, 2024 |
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P.K. MANIMANDRAM Vs. STATE HUMAN RIGHTS COMMISSION
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April 29, 2024 |
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P.KAMALAKANNAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
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June 20, 2024 |
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P.KRISHNAN Vs. K.SELVAM
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March 14, 2024 |
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P.LOGES BOOPATHI Vs. INSPECTOR OF POLICE
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January 2, 2024 |
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P.M. CHELLAPANDI POOSARI Vs. COMMITTEE OF ADMINISTRATORS
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December 10, 2024 |
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P.P.NATESAN Vs. COMMISSIONER, T.N.H.R. AND C.E. DEPARTMENT
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June 12, 2024 |
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P.PANDITHURAI Vs. JOINT NO.2 SUB REGISTRAR
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August 16, 2024 |
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P.PAPPU Vs. SUB REGISTAR, RASIPURAM SRO
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September 27, 2024 |
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P.PARAMESHWARI Vs. SUBBATHAL
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November 8, 2024 |
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P.RAJKUMAR Vs. STATE OF TAMIL NADU
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December 3, 2024 |
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P.RAMACHANDRA RAJU Vs. M.DHANANJAYA RAJU
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March 1, 2024 |
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P.RANGARAJ Vs. DIRECTOR/COMMISSIONER OF RURAL DEVELOPMENT
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September 12, 2024 |
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P.S. SANTHA Vs. SYED SULAIKAN
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June 12, 2024 |
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P.SINDUJA Vs. B.SARAVANAKUMAR
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October 4, 2024 |
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P.THAVASIMUTHU Vs. A.THANGARAJ
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June 10, 2024 |
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P.V. SRINATH YESHWANTH Vs. W.S. JAYAPRAKASH
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April 18, 2024 |
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P.V.R.K. ANJANEEYA GUPTHA Vs. M. ANBAZHAGAN
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June 13, 2024 |
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PADMA Vs. MANICKAM
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October 19, 2024 |
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PADMANABHA REDDIAR Vs. PADMINI AMMAL(DIED)
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March 19, 2024 |
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PALANIAMMAL Vs. THASI
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November 22, 2024 |
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PALANICHAMY Vs. R. JASON SRINIVASAN
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March 5, 2024 |
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PALANIMURUGAN Vs. INSPECTOR OF POLICE
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October 22, 2024 |
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PALANIMUTHU Vs. PRINCIPAL OFFICER, MAINTENANCE TRIBUNAL / REVENUE DIVISIONAL OFFICER
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April 24, 2024 |
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PALANISAMY Vs. STATE
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February 15, 2024 |
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PALANISAMY Vs. SUPERINTENDENT, MADURAI CENTRAL PRISON
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June 12, 2024 |
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PALPANDI Vs. INSPECTOR OF POLICE
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January 9, 2024 |
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PAMBAIYAN ALIAS PANDIAN Vs. TAMIL NADU GENERATION & DISTRIBUTION CORPORATION
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January 30, 2024 |
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PANDEESWARI Vs. STATE OF TAMIL NADU
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December 5, 2024 |
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PANDI Vs. CHANDRA
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October 9, 2024 |
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PANDISWARAN Vs. STATE
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February 28, 2024 |
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PANDIT JAWAHARLAL NEHRU COLLEGE OF AGRICULTURE Vs. LABOUR COURT, KARAIKAL
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November 7, 2024 |
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PANKAJ K. PATEL Vs. K. R. M. HOME MAKERS PVT. LTD.
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March 6, 2024 |
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PANNEERSELVAM Vs. MOHAN
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March 15, 2024 |
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PARIMALA Vs. STATE
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March 14, 2024 |
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PARTHASARATHI Vs. DEPUTY SUPERINTENDENT OF POLICE
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July 31, 2024 |
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PARTHASARATHY Vs. INSPECTOR OF POLICE CHENGLEPAT TALUK POLICE STATION CHENGLEPUT
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March 28, 2024 |
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PARVATHY MALLIGA Vs. DEPUTY SUPERINTENDENT OF POLICE
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January 31, 2024 |
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PARVEEN KUMAR, ASSISTANT CONTROLLER OF PATENTS & DESIGNSM NEW DELHI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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March 11, 2024 |
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PASUPATHI Vs. INSPECTOR OF POLICE
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March 26, 2024 |
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PATHAN APSER HUSSEN Vs. BUREAU OF IMMIGRATION
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December 6, 2024 |
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PATTURAJ Vs. INSPECTOR OF POLICE
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April 23, 2024 |
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PAULRAJAN Vs. SPL. DISTRICT REVENUE OFFICER
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September 6, 2024 |
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PAY PERFORM INDIA PVT. LTD Vs. UNION OF INDIA
|
January 31, 2024 |
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PAZHAVERKADU VENKATASWAMY Vs. S. PAUL (DIED)
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June 14, 2024 |
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PERIYA SAMY Vs. VIJAYA KUMAR
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September 9, 2024 |
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PERIYATHAL (DIED) Vs. VADIVEL
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April 30, 2024 |
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PERSONAL ASSISTANT Vs. N.MACHAAAKALAI
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July 15, 2024 |
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PERUMAL Vs. GOVERNMENT OF TAMIL NADU
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March 6, 2024 |
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PERUMAL Vs. INSPECTOR OF POLICE
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January 12, 2024 |
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PETCHIMUTHU Vs. INSPECTOR OF POLICE
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February 21, 2024 |
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PETCHIYAMMAL Vs. STATE
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January 24, 2024 |
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PONDICHERRY UNIVERSITY Vs. DR. SHEELA DAS
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October 1, 2024 |
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PONNUSAMY Vs. V. ALAMELU
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February 19, 2024 |
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POONCHOLAI Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA
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March 18, 2024 |
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POORANI Vs. VADIVELU
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December 12, 2024 |
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POOSARI MEIYAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI
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March 22, 2024 |
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POTHYS Vs. S.A. KUMAR
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January 24, 2024 |
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POWER GRID CORPORATION OF INDIA Vs. S. SAGAYAMARSAN
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February 2, 2024 |
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PRABAKARAN Vs. V. SUNDARAPANDIAN
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March 6, 2024 |
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PRABAKARAN Vs. STATE
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April 2, 2024 |
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PRADHEEP Vs. STATE
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April 4, 2024 |
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PRASANNA SANKARANARAYANAN Vs. DHIVYA SHASHIDAR
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December 19, 2024 |
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PRASHANTH Vs. STATE
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February 29, 2024 |
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PRATHEEP Vs. INSPECTOR OF POLICE
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April 18, 2024 |
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PRAVEEN CHORDIA Vs. ASAITHAMBI
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April 5, 2024 |
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PREETHI NARAYANAN Vs. STATE
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June 4, 2024 |
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PREMA Vs. RATHISHA
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March 28, 2024 |
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PREMKUMAR Vs. STATE
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January 11, 2024 |
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PRESENT REGISTRAR IN-CHARGE Vs. R.M. SUBRAMANIAN
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December 3, 2024 |
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PRESIDENT, NOW THE ADMINISTRATOR, GINGEE PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY Vs. A. SHANTHI
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March 20, 2024 |
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PRESIDENT, Z.B.70, MADHANAM PRIMARY AGRICULTURAL, CO-OPERATIVE CREDIT SOCIETY Vs. STATE INFORMATION COMMISSIONER
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June 6, 2024 |
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PRINCE PACKIANATHAN Vs. GENERAL MANAGER, TAMIL NADU TRANSPORT CORPORATION
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January 2, 2024 |
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PRIYA Vs. STATE
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January 12, 2024 |
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PRIYADHARSHINI Vs. INSPECTOR OF POLICE, KODUNGAIYUR POLICE STATION
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March 4, 2024 |
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PROJECT DIRECTOR Vs. ETTIKAN
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March 15, 2024 |
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PROPRIETOR, BHAVANI FANCY STORE Vs. MAYUR PROMOTERS PVT. LTD
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July 9, 2024 |
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PT. BARA DAYA ENERGI INDIA PVT. LTD. Vs. GOVERNMENT OF TAMIL NADU
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December 20, 2024 |
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PUEBLO HOLDINGS LIMITED Vs. EMIRATES TRADING AGENCY LLC
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January 19, 2024 |
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PUNJAB NATIONAL BANK Vs. CHAIRMAN/DISTRICT JUDGE
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January 9, 2024 |
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PURUSHOTHAMAN Vs. DISTRICT COLLECTOR
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January 29, 2024 |
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R ... Vs. B ...
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October 30, 2024 |
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R. ANBALAGAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION (SECONDARY), DPI CAMPUS
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March 4, 2024 |
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R. ANNAMALAI Vs. DISTRICT COLLECTOR KALLAKURICHI
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March 11, 2024 |
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R. DAVID Vs. G. PREMALATHA
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March 1, 2024 |
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R. DEEPA Vs. SIVALINGAM
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March 8, 2024 |
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R. DOULATH HUSSAIN KHAN Vs. CHIEF EXECUTIVE OFFICER, THE TAMIL NADU WAQF BOARD
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March 12, 2024 |
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R. DURGASHANKAR Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT, CHENNAI
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March 20, 2024 |
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R. GUNALAN Vs. STATE
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January 30, 2024 |
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R. JANANI SOUNDARYA Vs. MANAGING DIRECTOR, CHENNAI
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January 11, 2024 |
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R. JOSPHER JAIN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
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October 29, 2024 |
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R. KANNIYAKUMARI Vs. DISTRICT COLLECTOR, SALEM DISTRICT
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March 11, 2024 |
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R. KARUPPANNAN Vs. NATARAJAN (DECEASED)
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March 8, 2024 |
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R. LALITHSHARMA Vs. STATE
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August 12, 2024 |
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R. MADHAVI Vs. VIGILANCE OFFICER/GENERAL MANAGER
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February 28, 2024 |
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R. MANI Vs. A. MURUGAN
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March 5, 2024 |
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R. MUNIRATHINAM Vs. RAJAM
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April 25, 2024 |
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R. NIXON ALVIN Vs. CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT
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March 4, 2024 |
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R. PANDIYARAJAN Vs. UNION
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August 5, 2024 |
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R. PANEERDOSS Vs. INSPECTOR OF POLICE
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December 20, 2024 |
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R. PANNEERSELVAM Vs. DHARUMAN
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March 6, 2024 |
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R. PONNAPPAN Vs. SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT,
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March 26, 2024 |
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R. PRAKASH Vs. STATE OF TAMIL NADU
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August 29, 2024 |
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R. PREMALATHA Vs. STATE OF TAMILNADU
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March 14, 2024 |
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R. R. LAKSHMI Vs. HEADMASTER, THE CHENNAI PORT & DOCK EDUCATIONAL TRUSTS HIGHER SECONDARY SCHOOL, CHENNAI
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March 28, 2024 |
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R. RAMAN Vs. R. NANTHAGOPAL
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March 14, 2024 |
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R. RAMESH Vs. RAJ
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August 22, 2024 |
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R. S. NARAYANA BABU Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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March 12, 2024 |
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R. SABAPATHY Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
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March 18, 2024 |
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R. SARAVANAKUMAR Vs. INSPECTOR OF POLICE, GOMANGALAM POLICE STATION, COIMBATORE
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March 15, 2024 |
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R. SEKAR Vs. CHAIRMAN, NEW DELHI
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January 12, 2024 |
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R. SENTHIL KUMAR Vs. UNION OF INDIA
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January 12, 2024 |
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R. SENTHILKUMAR Vs. REGIONAL TRANSPORT OFFICER (RTO)
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March 4, 2024 |
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R. SREEDHER Vs. SPECIAL DISTRICT REVENUE OFFICER
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September 26, 2024 |
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R. SRIKANTH Vs. KAVITHA
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March 15, 2024 |
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R. THAMARAISELVAN Vs. GOVERNMENT OF INDIA
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November 22, 2024 |
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R. THEERTHAGIRI Vs. DEVARAJ
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July 3, 2024 |
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R. THIRUKUMAR Vs. DIRECTOR GENERAL OF POLICE, CHENNAI
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March 6, 2024 |
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R. VAIRAVAN Vs. SECRETARY TO GOVERNMENT, TOURISM, CULTURE AND RELIGIOUS ENDOWMENTS DEPARTMENT, CHENNAI
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March 5, 2024 |
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R. VASUGI Vs. REGISTRAR GENERAL, HIGH COURT, MADRAS
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March 5, 2024 |
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R. VENGATESH Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
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January 9, 2024 |
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R. VENKATACHALAM Vs. GOVERNMENT OF TAMILNADU
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February 6, 2024 |
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R. VENKATESAN Vs. LALITHA
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March 27, 2024 |
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R. VENKATESAN Vs. JITESH KUMAR JAIN
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September 27, 2024 |
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R. VENKATESH Vs. A. RAJENDRAN
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June 18, 2024 |
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R. VIJAY ANAND Vs. A. RAMARAJA
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March 22, 2024 |
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R. VIJAYAN Vs. COMMERCIAL TAX OFFICER, SATHYAMANGALAM
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March 12, 2024 |
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R. VIJU Vs. PRINCIPAL SECRETARY PUBLIC WORKS DEPARTMENT
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March 1, 2024 |
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R. VINAYAGA MURUGAN Vs. STATE OF TAMIL NADU
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March 5, 2024 |
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R.AHMED BASHA Vs. K.BALASUBRAMANI
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October 18, 2024 |
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R.ARUN Vs. INTEGRAY HEALTH CARE PRIVATE LIMITED
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August 2, 2024 |
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R.C. CHURCH Vs. SEERANGA GOUNDER
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March 8, 2024 |
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R.C.JOSHUA Vs. STATE OF TAMIL NADU
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September 24, 2024 |
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R.C.VASUKI Vs. TAMIL NADU INFORMATION COMMISSION
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August 19, 2024 |
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R.DHATCHANAMOORTHI Vs. T.KANNAN
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November 14, 2024 |
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R.JANAKI Vs. TAHSILDAR
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June 14, 2024 |
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R.KARTHIK Vs. DISTRICT COLLECTOR
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December 5, 2024 |
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R.MANIBHARATHI Vs. UNION OF INDIA
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March 7, 2024 |
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R.MANIKANDAN Vs. INSPECTOR OF POLICE
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April 26, 2024 |
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R.MANIYARASAN Vs. STATE
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January 12, 2024 |
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R.NANDAKUMAR Vs. SENTHIL ANDAVAR TEXTILES
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November 11, 2024 |
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R.RADHA Vs. MADHAN RAJ
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May 6, 2024 |
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R.S.SEKAR Vs. SAMINATHAN
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November 5, 2024 |
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R.SAKTHIVEL Vs. SPECIAL SUB INSPECTOR OF POLICE
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April 22, 2024 |
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R.SEKAR Vs. STATE
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March 25, 2024 |
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R.SELVANAYAGI KANNAN Vs. GOVERNMENT OF TAMIL NADU
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March 19, 2024 |
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R.SREEKUMAR Vs. STATE OF TAMIL NADU
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March 8, 2024 |
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R.SREENANTHINI Vs. STATE OF TAMIL NADU
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April 22, 2024 |
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R.SURENDRAN Vs. ARULMIGHU EKAMBARESWARAR THIRUKOLI
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October 18, 2024 |
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R.V.VENKATA BALAKRISHNAN Vs. STATE
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March 11, 2024 |
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R.YOVAN Vs. VIJAYA SELVANAYAGAM
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September 25, 2024 |
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RAGHAVAN Vs. SATISH
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February 16, 2024 |
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RAJA Vs. GOWRI
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July 16, 2024 |
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RAJA Vs. INSPECTOR OF POLICE
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April 17, 2024 |
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RAJA RAM Vs. M/S. SHRIRAM TRANSPORT FINANCE COMPANY
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April 29, 2024 |
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RAJAKUMARI Vs. STATE
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April 5, 2024 |
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RAJALINGAM Vs. STATE
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April 30, 2024 |
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RAJAMMAL Vs. VARGHESE (DIED)
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June 28, 2024 |
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RAJAN Vs. INSPECTOR OF POLICE
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January 30, 2024 |
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RAJASEKAR Vs. DURAIKANNU
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February 22, 2024 |
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RAJATHI Vs. M.J. VAGEESE
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July 12, 2024 |
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RAJENDRAN Vs. NAGARAJAN
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February 5, 2024 |
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RAJENDRAN Vs. STATE
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January 12, 2024 |
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RAJENDRAN Vs. INSPECTOR OF POLICE
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March 21, 2024 |
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RAJESH Vs. STATE
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April 3, 2024 |
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RAJESWARAN Vs. R. MURALI MANOHAR
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March 7, 2024 |
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RAJESWARI Vs. BHUVANESWARI
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April 18, 2024 |
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RAJESWARI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
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September 18, 2024 |
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RAJI Vs. STATE
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March 14, 2024 |
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RAJINI Vs. ANNAMALAI
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March 15, 2024 |
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RAJIV GANDHI Vs. STATE
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October 17, 2024 |
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RAJKUMAR Vs. STATE
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February 7, 2024 |
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RAJKUMAR Vs. ACADEMY OF MARITIME EDUCATION AND TRAINING
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March 8, 2024 |
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RAJKUMAR Vs. STATE
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January 12, 2024 |
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RAJKUMAR Vs. REGIONAL PASSPORT OFFICER
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February 1, 2024 |
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RAJSHREE SUGARS & CHEMICALS LTD, COIMBATORE Vs. UNION OF INDIA
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January 22, 2024 |
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RAJU Vs. STATE
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February 7, 2024 |
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RAKSHIKA RAJ Vs. STATE OF TAMIL NADU
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April 8, 2024 |
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RAMACHANDRAN SHIVAN Vs. INCOME TAX OFFICER, INTERNATIONAL TAX WARD COIMBATORE
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March 4, 2024 |
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RAMAKRISHNA Vs. J. MANJUNATH
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June 18, 2024 |
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RAMAKRISHNAN Vs. K. MAHESBABU
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January 12, 2024 |
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RAMAMOORTHY Vs. STATE OF TAMILNADU
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March 6, 2024 |
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RAMANI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
January 12, 2024 |
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RAMANUJAM Vs. STATE
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January 19, 2024 |
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RAMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
February 12, 2024 |
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RAMAR COIR INDUSTRIES Vs. DHANA NATARAJAN
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January 12, 2024 |
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RAMARAJAN Vs. CHAIRMAN CUM PRINCIPAL CHIEF CONSERVATOR OF FOREST, ARASU RUBBER CORPORATION LTD.
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March 26, 2024 |
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RAMARAJAN Vs. S.VIVEKANANTHAN
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December 2, 2024 |
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RAMASAMY Vs. STATE
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January 11, 2024 |
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RAMASAMY Vs. VASANTHA
|
March 1, 2024 |
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RAMESH Vs. SELVAKUMAR
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April 16, 2024 |
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RAMESH Vs. SANTHA DEVI
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April 23, 2024 |
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RAMESH FLOWERS PVT. LTD. Vs. SUMIT SRIMAL
|
September 13, 2024 |
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RANGA PLY INDUSTRIES Vs. ASSISTANT COMMISSIONER (ST), METTUPALAYAM
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March 4, 2024 |
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RANI Vs. JAYALAKSHMI
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August 30, 2024 |
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RANIPET LABOUR UNION Vs. RANIPET ROCA LABOUR UNION
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November 15, 2024 |
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RANJAN Vs. INSPECTOR OF POLICE
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February 29, 2024 |
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RANJITH Vs. STATE
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February 8, 2024 |
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RANJITH Vs. STATE
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June 28, 2024 |
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RANJITHRAJ Vs. STATE OF TAMIL NADU
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March 25, 2024 |
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RATHESH KANNA Vs. STATE
|
April 4, 2024 |
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RAVI Vs. R.THANGAVEL
|
March 19, 2024 |
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RAVI Vs. DISTRICT COLLECTOR, DHARMAPURI
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February 6, 2024 |
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RAVICHAND KAPOOR Vs. HARI BALAJI
|
March 11, 2024 |
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RAVICHANDRAN Vs. STATE
|
February 12, 2024 |
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RAVIKUMAR Vs. INSPECTOR OF POLICE
|
September 30, 2024 |
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RAVINDRAN Vs. DISTRICT COLLECTOR, DINDIGUL
|
March 7, 2024 |
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RAYMOND SHOWROOM Vs. SEKAR
|
August 29, 2024 |
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RECKITT BENCKISER (INDIA) PVT. LTD. Vs. ADVERTISING STANDARDS COUNCIL OF INDIA
|
May 17, 2024 |
|
REGINA Vs. RUBY
|
March 6, 2024 |
|
REGINA JEYAPAUL Vs. REVENUE DIVISIONAL OFFICER
|
October 30, 2024 |
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REGIONAL MANAGER, HDFC ERGO GENERAL INSURANCE CO. LTD Vs. VIJAYA
|
April 12, 2024 |
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REGIONAL OFFICER, NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. K. VASUKI
|
June 27, 2024 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER, EMPLOYEES
|
April 15, 2024 |
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REJISHA Vs. DISTRICT COLLECTOR, PERAMBALUR DISTRICT
|
March 4, 2024 |
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RELIANCE GENERAL INSURANCE CO. LTD Vs. K. PADMA RAMALAKSHMI KANNAN
|
July 12, 2024 |
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RELIANCE GENERAL INSURANCE CO. LTD Vs. R. RAMA
|
March 15, 2024 |
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RELIANCE GENERAL INSURANCE CO. LTD Vs. M. KARTHICK
|
March 15, 2024 |
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RELIANCE GENERAL INSURANCE CO. LTD Vs. N. VIJAYALAKSHMI
|
January 4, 2024 |
|
RELIANCE GENERAL INSURANCE CO. LTD Vs. Y. VINOTHINI
|
September 24, 2024 |
|
RELIANCE GENERAL INSURANCE CO. LTD Vs. SELVARAJ (DECEASED)
|
November 5, 2024 |
|
RELIANCE GENERAL INSURANCE CO. LTD, VILLUPURAM Vs. SARASU
|
March 14, 2024 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. R. MANOHARAN
|
January 8, 2024 |
|
RENGANAYAGI Vs. N. KANDASAMY
|
March 1, 2024 |
|
RENUGA Vs. VENKATACHALAPATHY EXPLOSIVES
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April 18, 2024 |
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REV. FR. SAVARIMUTHU Vs. V.S.JEYAPANDI
|
October 19, 2024 |
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REVATHI Vs. ANBURAJAN
|
January 12, 2024 |
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REVATHI Vs. GOVERNMENT OF TAMIL NADU
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February 29, 2024 |
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REVATHY VIJAYAGOPALAN Vs. DEPUTY DIRECTOR/AUTHORISED OFFICER
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July 12, 2024 |
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ROGINI Vs. PERIYASAMY
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April 25, 2024 |
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ROYAL SUNDARAM GENERAL INSURANCE CO. LTD Vs. PAULINMARY
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September 19, 2024 |
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ROYAL SUNDARAM GENERAL INSURANCE CO. LTD Vs. VEERALAKSHMI
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August 1, 2024 |
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RUCHI WORLDWIDE LTD. Vs. UNION OF INDIA
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March 14, 2024 |
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S Vs. STATE
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December 18, 2024 |
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S. A. BHIMARAJA Vs. COMMISSIONER OF POLICE - II, TAMBARAM COMMISSIONERATE
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March 7, 2024 |
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S. A. SHAIK USMAN Vs. S. A. ZAHIR HUSSAIN
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March 5, 2024 |
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S. A. SUBBIYAH THEVAR Vs. B. SUBBAIYAN
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March 1, 2024 |
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S. ALAGARSAMY Vs. DIRECTOR GENERAL OF POLICE, CHENNAI
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January 11, 2024 |
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S. ANANDHAN Vs. T. SUMATHI
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March 4, 2024 |
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S. ANBANANTHAN Vs. DISTRICT COLLECTOR, PERAMBALUR
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March 27, 2024 |
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S. ASHA Vs. TAHSILDAR, PONNERI TALUK
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March 13, 2024 |
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S. BAGHYA LAKSHMI Vs. NATIONAL GREEN TRIBUNAL, SOUTHERN ZONE
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March 22, 2024 |
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S. BALAJI Vs. M. VIKASH KUMAR
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November 25, 2024 |
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S. BASKAR Vs. S. RANJITHKUMAR
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December 2, 2024 |
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S. BASKAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
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March 7, 2024 |
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S. BASKARAN Vs. INSPECTOR OF POLICE, MADURAI CITY
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February 1, 2024 |
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S. BHARATHANESAN Vs. DISTRICT COLLECTOR, DHARMAPURI
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March 25, 2024 |
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S. DEEPALAKSHMI Vs. ARUMUGAM
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June 28, 2024 |
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S. DEIVAKANNI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD
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March 19, 2024 |
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S. DEVAGI Vs. N. SATHIYAVANI
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March 6, 2024 |
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S. EKAMBARAM Vs. K. NALLATHAMBI
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March 8, 2024 |
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S. EVULIA Vs. GOVERNMENT OF TAMIL NADU
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January 11, 2024 |
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S. GANESHRAJA Vs. DEPUTY SALT COMMISSIONER, OFFICE OF THE DEPUTY SALT COMMISSIONER
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February 22, 2024 |
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S. GNANAMBIGAI Vs. UNION OF INDIA
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March 14, 2024 |
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S. GOMATHI Vs. S. BALASUBRAMANIAN
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April 16, 2024 |
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S. GOPI Vs. GOWRAMMAL
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November 11, 2024 |
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S. GUGAN Vs. COMMISSIONER OF CUSTOMS
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September 6, 2024 |
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S. HARIKRISHNAN Vs. UNION OF INDIA
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February 2, 2024 |
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S. HARISH Vs. INSPECTOR OF POLICE, AWPS-AMBATTUR
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January 11, 2024 |
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S. ILANGKANNAN Vs. DIRECTOR, DIRECTORATE OF ADI DRAVIDAR AND TRIBAL WELFARE, CHENNAI
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March 25, 2024 |
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S. INDHUMATHI Vs. B. RADHA (DIED)
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September 10, 2024 |
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S. INDIRAKANTHAN Vs. STATE OF TAMIL NADU
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March 8, 2024 |
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S. K. BALASUNDARAM Vs. DISTRICT COLLECTOR, SALEM DISTRICT
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March 18, 2024 |
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S. KALAVATHU Vs. ARULMIGU MARIAMMAN VIGRAHAM, SAMAYAPURAM
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March 6, 2024 |
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S. KRISHNAN Vs. MANAGING DIRECTOR, TNSTC (COIMBATORE) LTD, COIMBATORE
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February 2, 2024 |
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S. KUMARESAN Vs. INSPECTOR GENERAL OF REGISTRATION
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June 26, 2024 |
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S. KUMARI Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED, TRICHY
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February 2, 2024 |
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S. KUPPUSAMY Vs. DIRECTORATE, TOWN AND COUNTRY PLANNING
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October 1, 2024 |
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S. M. ARUL NANDI SIVAM Vs. K. C. SOUNDARAPANDIYAN
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May 22, 2024 |
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S. MACHAKKALAI Vs. STATE
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February 20, 2024 |
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S. MAHALAKSHMI Vs. UNION OF INDIA
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March 11, 2024 |
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S. MANIMEKALAI Vs. S. KAILASH
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April 24, 2024 |
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S. MOHANARAMAN Vs. COMMISSIONER, TAMIL NADU HINDU RELIGIOUS
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June 13, 2024 |
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S. MOULIKANNAN Vs. C. PRABAKARAN
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February 19, 2024 |
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S. MURUGAN Vs. DIRECTOR GENERAL OF POLICE, CHENNAI
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March 14, 2024 |
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S. MURUGANANDHAM Vs. STATE OF TAMIL NADU
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January 24, 2024 |
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S. NALINI Vs. FOREIGNERS REGIONAL REGISTRATION OFFICE, BUREAU OF IMMIGRATION
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March 12, 2024 |
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S. PALANICHAMY Vs. STATE
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March 8, 2024 |
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S. PARMINAL BEEVI Vs. V. SUBRAMANIAN
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August 21, 2024 |
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S. PONNUSAMY Vs. V. CHANDRASEKAR
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March 28, 2024 |
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S. PREMKUMAR Vs. REGIONAL PASSPORT OFFICER, TRICHIRAPALLI
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March 8, 2024 |
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S. RAJESWARI Vs. P. S. MURUGESAN
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March 7, 2024 |
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S. RAMACHANDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
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March 1, 2024 |
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S. RAMAJEYAM Vs. DISTRICT COLLECTOR, ARIYALUR
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March 18, 2024 |
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S. RAMYA Vs. STATE
|
March 5, 2024 |
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S. SANKARA NARAYANAN Vs. NATIONAL INSTITUTE FOR EMPOWERMENT OF PERSONS
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June 25, 2024 |
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S. SARASWATHI Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES (DAIRYING)
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March 6, 2024 |
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S. SARATH KUMAR Vs. STATE
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March 6, 2024 |
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S. SASIKALA Vs. SECRETARY TO GOVERNMENT, HEALTH DEPARTMENT
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April 26, 2024 |
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S. SEENIVASA RAO Vs. DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE
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July 19, 2024 |
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S. SELVAKUMAR Vs. M. RAJARAM
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June 20, 2024 |
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S. SELVALINGAM Vs. S. BHARADALINGAME
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March 28, 2024 |
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S. SHANMUGASUNDARAM Vs. STATE
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June 13, 2024 |
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S. SHANTHADEVI Vs. PRINCIPAL COMMISSIONER & COMMISSIONER
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April 5, 2024 |
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S. SHANTHI Vs. A. ANISTEN
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March 1, 2024 |
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S. SHARMILA Vs. INSPECTOR OF POLICE (CRIME)
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March 14, 2024 |
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S. SIVASHANMUGAM Vs. UNION OF INDIA
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March 4, 2024 |
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S. SRIDHARAN Vs. JOSHUA, TREASURER
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December 13, 2024 |
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S. STEPHEN Vs. SECRETARY TO GOVERNMENT, HOME
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April 23, 2024 |
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S. SUGANTHI Vs. ADDITIONAL CHIEF SECRETARY
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March 12, 2024 |
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S. SUNDARRAJ Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
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January 5, 2024 |
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S. T. KALYANASUNDARAM Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
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January 12, 2024 |
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S. THENSAMY Vs. DEPUTY SUPERINTENDENT OF POLICE, SRIVILLIPUTHUR
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March 25, 2024 |
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S. THILAGAM Vs. PALANI
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January 31, 2024 |
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S. THIRUVENGADAM Vs. SRIMATHI RANGANAYAKI AND SRI SRIRAMULU EDUCATIONAL AND PUBLIC CHARITABLE
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March 15, 2024 |
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S. VELLADURAI Vs. MUNIANDI
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March 26, 2024 |
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S. VENKATESAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
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June 18, 2024 |
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S. VIJAYASEKAR Vs. STATE OF TAMIL NADU
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September 24, 2024 |
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S.AMSA KALYANI Vs. S.RAVI GANESAN
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November 25, 2024 |
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S.ANANDARAJ Vs. STATE
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December 9, 2024 |
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S.ANBARASAN Vs. HEMALATHA
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April 30, 2024 |
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S.AYISHA BEGUM Vs. SUB-REGISTRAR
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December 13, 2024 |
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S.BALAKRISHNAN Vs. SUPERINTENDENT OF POLICE
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December 27, 2024 |
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S.BALASUBRAMANIAN Vs. INSPECTOR GENERAL OF REGISTRATION
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November 6, 2024 |
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S.C.SELVARAJ Vs. STATE
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February 6, 2024 |
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S.DIWAKAR Vs. DEPUTY COMMISSIONER OF POLICE
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June 4, 2024 |
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S.ERULAPPAPANDI Vs. SATHISH KUMAR
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January 18, 2024 |
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S.GURUMOORTHI Vs. STATE
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February 11, 2024 |
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S.JAYA Vs. STATE OF TAMIL NADU
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September 25, 2024 |
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S.K. KARTHIKEYAN Vs. ASSISTANT DIRECTOR
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October 1, 2024 |
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S.KARTHIKEYINI Vs. SELVARANGA MUDALIAR
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October 14, 2024 |
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S.KASTHURI Vs. G.NITIN KRISHNA
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September 20, 2024 |
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S.KRISHNAMOORTHY Vs. G.RAMAKRISHNAN
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June 5, 2024 |
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S.KRISHNAVENI Vs. INDIAN OVERSEAS BANK
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June 6, 2024 |
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S.KULANTHAI Vs. RAGINA JEYAPAUL
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December 2, 2024 |
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S.KUMARESAN Vs. G.DEVIKALA
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December 5, 2024 |
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S.LAKSHMIPATHY Vs. DIRECTOR GENERAL OF POLICE
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February 15, 2024 |
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S.MAHANRAJ Vs. R.RENUKA DEVI
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November 25, 2024 |
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S.MALAR SELVAM Vs. D.SUDDHAKAR
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June 4, 2024 |
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S.MANIMARAN Vs. S.MURALI
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August 7, 2024 |
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S.MANIVANNAN Vs. R.RAJALAKSHMI
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April 15, 2024 |
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S.MATHALAI KUMAR Vs. STATE OF TAMIL NADU
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July 1, 2024 |
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S.MATHESWARAN Vs. STATE OF TAMIL NADU
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January 30, 2024 |
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S.MENAKA Vs. K.S.K NEPOLIAN SOCRATIES
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March 21, 2024 |
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S.MOHAMED HANIFA Vs. MUNICIPAL COMMISSIONER
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October 4, 2024 |
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S.NAGARAJAN Vs. R.KALYANI
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November 14, 2024 |
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S.NAVEEN Vs. INSPECTOR OF POLICE
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January 12, 2024 |
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S.NIRMALA Vs. SHANTHI HARIKRISHNAN
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October 17, 2024 |
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S.PARTHIBAN Vs. STATE HUMAN RIGHTS COMMISSION OF TAMIL NADU
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June 10, 2024 |
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S.PAZHANI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANS. CORP.
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September 30, 2024 |
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S.R.NOBLE LOURDHURAJ Vs. T.QUEEN ROSE SUSEELA
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July 23, 2024 |
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S.RAMANI Vs. P.N.BALAJI
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November 14, 2024 |
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S.RASAMMAL Vs. K.GANESAN
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July 18, 2024 |
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S.SANKARA NARAYANAN Vs. T.KAMATCHI SUGANYA
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January 5, 2024 |
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S.SARAN Vs. S.THIRUMOORTHY
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April 17, 2024 |
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S.SASIKALA Vs. STATE OF TAMIL NADU
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May 23, 2024 |
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S.SASIKALA Vs. STATE OF TAMIL NADU
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April 23, 2024 |
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S.SIVAKUMAR PANDI Vs. STATE
|
March 11, 2024 |
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S.SURENDHAR Vs. STATE
|
January 12, 2024 |
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S.SURESH Vs. INSPECTOR OF POLICE
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January 12, 2024 |
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S.THENMARAVAN Vs. COMMISSIONER OF LAND REFORMS
|
July 3, 2024 |
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S.V. CHEM INTERMEDIATES PVT. LTD Vs. M. SUBAMALAR
|
January 19, 2024 |
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S.VIDYA Vs. STATE
|
October 3, 2024 |
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S.VIJAY Vs. STATE OF TAMIL NADU
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March 15, 2024 |
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SADACHI (DIED) Vs. P.C. MARIAPPAN (DIED)
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November 22, 2024 |
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SADIK BATCHA Vs. DHARMAPURAM ATHEENAM MUTT
|
January 11, 2024 |
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SAFIULLA Vs. INSPECTOR OF POLICE
|
February 14, 2024 |
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SAHANA JINNAH Vs. COMPETENT AUTHORITY, SMUGGLERS AND FOREIGN EXCHANGE MANIPULATORS, (FORFEITURE OF PROPERTY) ACT, 1976, CHENNAI
|
January 23, 2024 |
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SALCOMP MANUFACTURING INDIA PRIVATE LTD Vs. COMMISSIONER, CGST AND CENTRAL EXCISE, CHENNAI OUTER, CHENNAI
|
March 21, 2024 |
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SALEM DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. A. MURUGESAN
|
August 8, 2024 |
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SALEM URBAN CO-OPERATIVE BANK LIMITED Vs. INCOME TAX OFFICER (TDS WARD), SALEM
|
March 4, 2024 |
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SAME DEUTZ FAHR INDIA PRIVATE LIMITED Vs. SHREE BALAJI TRACTORS
|
January 11, 2024 |
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SAMIDURAI Vs. REVENUE DIVISIONAL OFFICER, TENKASI
|
March 8, 2024 |
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SAMIDURAI Vs. STATE
|
March 13, 2024 |
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SAMPAT DEVI Vs. BRANCH MANAGER, SHRIRAM GENERAL INSURANCE CO. LTD
|
March 14, 2024 |
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SAMY PROPERTY DEVELOPERS Vs. VSP PROPERTY PROMOTERS
|
November 8, 2024 |
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SANGEETHA Vs. K. MURUGAN
|
October 1, 2024 |
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SANGILI Vs. JEYAKODI
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March 21, 2024 |
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SANJAI Vs. STATE
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March 20, 2024 |
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SANJAI KUMAR Vs. STATE
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February 13, 2024 |
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SANKAR Vs. V. MANIKANDAN
|
April 24, 2024 |
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SANKAR Vs. STATE
|
April 16, 2024 |
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SANKAR Vs. VASUDEVAN
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June 19, 2024 |
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SANKARANARAYANAN Vs. PARRY CONFECTIONERY LTD
|
November 15, 2024 |
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SANKILIKARUPPAN Vs. MARIAPPAN
|
March 11, 2024 |
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SANMUGASUNDARAM Vs. INSPECTOR OF POLICE
|
April 26, 2024 |
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SANTHANAGANESH Vs. STATE
|
November 4, 2024 |
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SANTHI Vs. STATE
|
March 7, 2024 |
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SANTHOSH Vs. STATE
|
July 30, 2024 |
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SARASWATHI Vs. CHINNAMMAL
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June 12, 2024 |
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SARASWATHI Vs. THANGAVEL
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March 6, 2024 |
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SARAVANAKUMAR Vs. STATE
|
March 8, 2024 |
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SARAVANAN Vs. VINOTHPANDI
|
March 4, 2024 |
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SARAVANAN Vs. STATE
|
March 13, 2024 |
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SARAVANAN Vs. STATE
|
April 29, 2024 |
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SARAVANAN PALANIAPPAN Vs. SENIOR IMMIGRATION OFFICER
|
April 4, 2024 |
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SAROJA Vs. NARASIMMAN
|
April 8, 2024 |
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SAROJA SWAMINATHAN Vs. SUB-REGISTRAR, ANNA NAGAR SUB-REGISTRAR OFFICE
|
June 6, 2024 |
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SARVOTHMAN Vs. D. PUSHPAVATHY
|
March 26, 2024 |
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SASIKALA Vs. M.SELVARAJ
|
February 1, 2024 |
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SASIKUMAR Vs. STATE
|
April 26, 2024 |
|
SATHEESH Vs. INSPECTOR OF POLICE
|
February 29, 2024 |
|
SATHEESH @ SATHEESH KUMAR Vs. STATE
|
July 5, 2024 |
|
SATHEESH KUMAR Vs. INSPECTOR OF POLICE
|
March 11, 2024 |
|
SATHISH Vs. FOOD SAFETY OFFICER
|
November 19, 2024 |
|
SATHISHKUMAR Vs. COMMISSIONER OF MILK PRODUCTION AND DAIRY DEVELOPMENT DEPARTMENT
|
March 26, 2024 |
|
SECRETARY TO GOVERNMENT Vs. I.MUTHUPANDI
|
April 16, 2024 |
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SECRETARY TO GOVERNMENT DEPARTMENT OF SCHOOL EDUCATION CHENNAI Vs. V. JEEVITHA
|
March 8, 2024 |
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SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, CHENNAI Vs. DHARMAR
|
March 1, 2024 |
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SECRETARY, ST. JUSTINS COLLEGE OF EDUCATION, MADURAI Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION, NEW DELHI
|
March 4, 2024 |
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SECRETARY, TAMIL NADU LEGISLATIVE ASSEMBLY Vs. P. SIVAKUMAR
|
July 31, 2024 |
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SECRETARY, UNION PUBLIC SERVICE COMMISSION, NEW DELHI Vs. C. K. KALAISELVI
|
March 14, 2024 |
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SEETHAPRIYA Vs. STATE
|
March 27, 2024 |
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SEKAR Vs. STATE OF TAMIL NADU
|
March 6, 2024 |
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SELLAPPA GOUNDER Vs. SUB REGISTRAR, KOMARAPALAYAM, NAMAKKAL
|
June 6, 2024 |
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SELLAPPAN Vs. RAMASAMY GOUNDER
|
July 4, 2024 |
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SELVA RAJAKUMAR Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
|
April 25, 2024 |
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SELVAKUMAR Vs. REGIONAL PASSPORT OFFICER
|
October 15, 2024 |
|
SELVAM Vs. STATE
|
June 6, 2024 |
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SELVAM Vs. VELMURUGAN THE INSPECTOR OF POLICE (CRIMES) CHENNAI
|
March 6, 2024 |
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SELVAM Vs. SUB-DIVISIONAL MAGISTRATE (NORTH), PUDUCHERRY
|
February 2, 2024 |
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SELVARAJ Vs. STATE
|
February 23, 2024 |
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SELVARAJ Vs. BEELA RAJESH
|
March 28, 2024 |
|
SELVARANI Vs. ASHOKAN
|
March 26, 2024 |
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SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. M. CHELLAMMAL
|
July 1, 2024 |
|
SENTHILKUMAR Vs. INSPECTOR OF POLICE
|
January 11, 2024 |
|
SENTHILVELPANDIAN Vs. STATE
|
December 4, 2024 |
|
SESHASAYEE PAPER AND BOARDS LTD Vs. STATE OF TAMIL NADU
|
May 22, 2024 |
|
SETTIYANNA GOUNDER (DIED) Vs. ARIVALAGAN
|
November 12, 2024 |
|
SEVA BHARATHI, TAMIL NADU Vs. SURENDAR
|
March 6, 2024 |
|
SGS INDIA PRIVATE LIMITED Vs. VEDANTA LIMITED
|
July 1, 2024 |
|
SHAINSHAH Vs. STATE REP. BY INSPECTOR OF POLICE
|
May 29, 2024 |
|
SHANMUGAM Vs. STATE
|
April 4, 2024 |
|
SHANTHI Vs. JEYACHITRA
|
July 16, 2024 |
|
SHAPOORJI PALLONJI INFRASTRUCTURE CAPITAL CO. PVT. LTD Vs. UNION OF INDIA
|
April 26, 2024 |
|
SHIPPING CORPORATION OF INDIA LIMITED Vs. NICHOLAS JOHN RICHARDSON
|
October 19, 2024 |
|
SHIRDI SAI ELECTRICALS LIMITED Vs. TAMIL NADU GENERATION & DISTRIBUTION LIMITED
|
February 5, 2024 |
|
SHIVA TABACCO COMPANY Vs. MD. ZAHEERUDDIN
|
July 26, 2024 |
|
SHRIRAM GENERAL INSURANCE CO. LTD Vs. ELAKKIA
|
March 27, 2024 |
|
SIBANIYA Vs. INSPECTOR OF POLICE
|
March 27, 2024 |
|
SIDDARTH Vs. STATE
|
January 24, 2024 |
|
SIMON Vs. STATE
|
February 23, 2024 |
|
SINDA MADHAR ALI Vs. P.M. SYED AHAMED
|
April 30, 2024 |
|
SINDHUJA Vs. STATE OF TAMIL NADU
|
March 7, 2024 |
|
SINGAPERUMAL Vs. INSPECTOR OF POLICE
|
February 8, 2024 |
|
SIVA Vs. STATE
|
February 9, 2024 |
|
SIVA Vs. INSPECTOR OF POLICE, KOODAKOVIL POLICE STATION
|
December 19, 2024 |
|
SIVA @ SIVAKUMAR Vs. STATE
|
June 20, 2024 |
|
SIVABHARATH Vs. INSPECTOR OF POLICE
|
February 15, 2024 |
|
SIVAGAMI Vs. K. PRIYA
|
April 5, 2024 |
|
SIVAGAMI Vs. UMADEVI
|
February 23, 2024 |
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SIVAKAMAI Vs. PUSHPANATHAN
|
April 16, 2024 |
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SIVAKUMAR T.D. Vs. STATE OF TAMIL NADU
|
April 4, 2024 |
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SIVALINGAM Vs. GILLES MARIDASSOU
|
June 21, 2024 |
|
SIVAMANI Vs. STATE
|
September 19, 2024 |
|
SIVAPANDI Vs. STATE
|
October 1, 2024 |
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SIVARAJ Vs. A. HUSSAIN BASHA
|
March 6, 2024 |
|
SIVARAJ Vs. DISTRICT COLLECTOR COIMBATORE
|
March 11, 2024 |
|
SIVARAMAN Vs. DISTRICT COLLECTOR, DINDIGUL
|
March 7, 2024 |
|
SL LUMAX LIMITED Vs. DEPUTY COMMISSIONER OF STATE TAXES
|
March 1, 2024 |
|
SNEHA MAKWAN Vs. STATE
|
April 30, 2024 |
|
SNJ BREWERIES PVT. LTD Vs. PRINCIPAL DIRECTOR OF INCOME-TAX
|
July 10, 2024 |
|
SOMASUNDARAN Vs. NATARAJ
|
December 4, 2024 |
|
SOUMADY Vs. RAJASEKARAN
|
March 14, 2024 |
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SOURASHTRA HIGH SCHOOL COUNCIL Vs. SOURASHTRA GIRLS VIDHYA SANGAM
|
April 30, 2024 |
|
SOUTH INDIAN FILM CHAMBER OF COMMERCE Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
March 12, 2024 |
|
SOUTHERN INDIA EXPORTING COMPANY Vs. CLASSIC FIREWORKS
|
September 20, 2024 |
|
SOWBAKKIAM AMMAL Vs. GUNASEKARAN
|
February 20, 2024 |
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SPARTEK CERAMICS INDIA LIMITED Vs. SPARTEK AGENCIES
|
April 25, 2024 |
|
SPECIAL TAHSILDAR, ADI DRAVIDA WELFARE, SATHYAMANGALAM Vs. VELUSAMY
|
July 23, 2024 |
|
SREE SAKTHI BAJAJ Vs. S.PRABAKARAN
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June 28, 2024 |
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SRI ALAGIYA JEEYAR SWAMIGAL Vs. SRI RAMANUJAM JEEYAR SWAMIGAL
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October 4, 2024 |
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SRI APURBA BAURI Vs. ASSISTANT SECURITY COMMISSIONER
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June 12, 2024 |
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SRI ARULMIGU THIRUMURUGANATHASAMY KOVIL Vs. BANUMATHI
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November 5, 2024 |
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SRI BALAJI FIBRE Vs. INSPECTOR GENERAL OF REGISTRATION
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July 23, 2024 |
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SRI KAUVERY MEDICAL CARE (INDIA) LTD Vs. CEEDEEYES HEALTH CARE SERVICES (P) LTD
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February 15, 2024 |
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SRI NRISIMHA PRIYA CHARITABLE TRUST Vs. CENTRAL BOARD OF DIRECT TAXES
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April 2, 2024 |
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SRI PREMANANDA TRUST Vs. COMPETENT AUTHORITY, OFFICE OF COMPETENT AUTHORITY
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December 10, 2024 |
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SRI SAI FIRE WORKS INDUSTRIES Vs. SUBBULAKSHMI
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July 1, 2024 |
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SRI SIDDHESWARI PEEDAM Vs. PON DURAI SAMY
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December 2, 2024 |
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SRI SINU DOMINIC Vs. ROOPA DILEEP
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January 30, 2024 |
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SRI VINAYAKA PROJECTS Vs. AMMANIAMMAL
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August 13, 2024 |
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SRIKARAN V. Vs. DIRECTOR OF REHABILITATION EZHILAGAM
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March 26, 2024 |
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SRIMATH RAMALINGA SWAMIGAL MADALAYAM Vs. K. JAYAPRAKASH
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December 13, 2024 |
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SRIPRIYA Vs. IYYAPPAN
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July 26, 2024 |
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SRM HOTELS PRIVATE LIMITED Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT OF TAMIL NADU TOURISM
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June 21, 2024 |
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SRM HOTELS PRIVATE LIMITED Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
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June 20, 2024 |
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STANLEY J. SAMUEL Vs. S.B.ANGELIN CILICIA
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November 18, 2024 |
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STATE Vs. KANAGARAJ
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December 19, 2024 |
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STATE Vs. PONNUVEL
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October 17, 2024 |
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STATE Vs. M. PREMRAJA
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October 3, 2024 |
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STATE Vs. VIGNESH PRABHU
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March 22, 2024 |
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STATE Vs. K. JAGANNATHAN
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March 14, 2024 |
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STATE Vs. P. PONNUSAMY
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June 14, 2024 |
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STATE BANK OF INDIA OFFICERS ASSOCIATION Vs. PADMA SRINIVASAN
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June 6, 2024 |
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STATE GOVERNMENT OF TAMIL NADU Vs. A. GAJENDRAN
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June 13, 2024 |
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STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED, CHENNAI Vs. T. POTHI MADHAVAN
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March 13, 2024 |
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STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD. Vs. PHA INDIA (P) LIMITED
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March 5, 2024 |
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STATE OF TAMIL NADU Vs. S. BANUMATHI
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March 20, 2024 |
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STATE OF TAMIL NADU Vs. CREDAI, CHENNAI
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March 6, 2024 |
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STATE OF TAMIL NADU Vs. S. PANDIYAN
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March 14, 2024 |
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STATE OF TAMIL NADU Vs. S. SARAVANAN
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March 6, 2024 |
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STATE OF TAMIL NADU Vs. P. ARUNACHALAM
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March 20, 2024 |
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STATE OF TAMIL NADU Vs. TVL.STEEL CORPORATION
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November 11, 2024 |
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STATE OF TAMIL NADU Vs. ALL INDIA PRIVATE SCHOOL LEGAL PROTECTION SOCIETY
|
July 19, 2024 |
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STATE OF TAMIL NADU Vs. A. LEEMA
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June 19, 2024 |
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STATE OF TAMIL NADU Vs. T.K. JAGADEESAN
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August 27, 2024 |
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STATE OF TAMIL NADU Vs. M.K. STALIN
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March 28, 2024 |
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STATE OF TAMIL NADU Vs. MUNEESWARAN
|
March 8, 2024 |
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STATE OF TAMIL NADU Vs. SERENE ESTATE PRIVATE LIMITED
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February 19, 2024 |
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STATE OF TAMIL NADU Vs. C.V.KRISHNASWAMI
|
March 26, 2024 |
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STATE REP. BY THE INSPECTOR OF POLICE Vs. P.PONNUSAMY
|
June 14, 2024 |
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SUBASHINI R Vs. STATE OF TAMIL NADU
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February 6, 2024 |
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SUBBAIYAN Vs. STATE
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March 7, 2024 |
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SUBRAMANI Vs. SUB-REGISTRAR
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April 26, 2024 |
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SUBRAMANIYAN Vs. BALAMURUGAN
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January 5, 2024 |
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SUBRAMANIYAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
January 8, 2024 |
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SUDHA Vs. STATE REPRESENTED BY, THE INSPECTOR OF POLICE
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January 22, 2024 |
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SUDHA Vs. SANJEEVI
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March 7, 2024 |
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SUDHA MATHESAN Vs. AUTHORISATION COMMITTEE (TRANSPLANTATION)
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May 30, 2024 |
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SUDHA VELMANI Vs. STATE
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March 11, 2024 |
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SUDHAKAR Vs. STATE
|
October 1, 2024 |
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SUDHARSAN Vs. STATE
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March 15, 2024 |
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SUGANYA JEBA SAROJINI Vs. TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY
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March 12, 2024 |
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SUGUNA Vs. STATE
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October 17, 2024 |
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SULLAN MADHAVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
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April 23, 2024 |
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SULTAN ALLAWUDEEN Vs. REGIONAL PASSPORT OFFICER
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January 8, 2024 |
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SUMANRAJA Vs. STATE
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March 11, 2024 |
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SUMITHA ARONS Vs. P.VIRESH REDDY
|
November 14, 2024 |
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SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. KIVI LABS LTD, GUJARAT
|
March 11, 2024 |
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SUN PRESSINGS (P) LTD Vs. PRESIDING OFFICER, EMPLOYEES’ PROVIDENT FUND APPELLATE TRIBUNAL
|
June 3, 2024 |
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SUNDAR Vs. STATE
|
March 8, 2024 |
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SUNDAR RAJ Vs. STATE, REP. BY THE THE INSPECTOR OF POLICE
|
January 12, 2024 |
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SUNDARI Vs. DISTRICT COLLECTOR, COLLECTORATE, THIRUVALLUR
|
March 18, 2024 |
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SUNDEEP DEVARAJAN Vs. DISTRICT REGISTRAR, ADMINISTRATION, CHENGALPATTU
|
October 4, 2024 |
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SUNDRAMBAL Vs. PANEERSELVAM
|
March 14, 2024 |
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SUNIL HYDE KHAN Vs. GOVERNMENT OF TAMIL NADU
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September 5, 2024 |
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SUO MOTU / STATE Vs. DEPUTY SUPERINTENDENT OF POLICE
|
October 29, 2024 |
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SUPER GOODS FILMS PRIVATE LIMITED Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
|
March 20, 2024 |
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SUPRAJA Vs. STATE
|
November 21, 2024 |
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SURENDHIRAN Vs. STATE
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February 5, 2024 |
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SURENDIRAN Vs. STATE
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February 22, 2024 |
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SURESH Vs. STATE
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March 26, 2024 |
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SURESH Vs. DISTRICT COLLECTOR
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January 30, 2024 |
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SURESH Vs. ABDUL KADHAR
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March 27, 2024 |
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SURESH KUMAR Vs. SHANMUGAPRIYA
|
February 22, 2024 |
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SURESH S/O BASKAR Vs. STATE
|
December 16, 2024 |
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SURULIRAJAN Vs. MANICKAM
|
March 22, 2024 |
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SURYA Vs. STATE
|
March 22, 2024 |
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SURYADEV ALLOYS AND POWER PVT. LTD Vs. EAST COAST CONSTRUCTIONS AND INDUSTRIES LTD
|
April 12, 2024 |
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SUTHENDRARAJA T Vs. SECRETARY MINISTRY OF HOME AFFAIRS
|
March 4, 2024 |
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SUVARNA Vs. STATE OF TAMIL NADU
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March 7, 2024 |
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SWAMINATHAN Vs. MUTHUSAMY(DIED)
|
February 22, 2024 |
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SYED AKBAR (DIED) Vs. V. THILAGAR MADASAMY
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June 12, 2024 |
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T. ADHITHYA Vs. S. KANNAN
|
December 19, 2024 |
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T. ANBU Vs. STATE BANK OF INDIA
|
March 22, 2024 |
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T. AZHAGAPPAN Vs. ANNAM
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March 7, 2024 |
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T. CHINNARAJA Vs. STATE OF TAMIL NADU
|
February 1, 2024 |
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T. JAYASHREE Vs. REGISTRAR GENERAL, HIGH COURT, MADRAS
|
March 19, 2024 |
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T. KUMARAN Vs. DISCIPLINARY COMMITTEE XIV
|
June 5, 2024 |
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T. MANIVANNAN Vs. COMMISSIONER OF CUSTOMS
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February 20, 2024 |
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T. RAJMOHAN Vs. T. JAYARAMAN
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September 6, 2024 |
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T. S. ARUMUGAM Vs. S. K. BUILDER
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March 6, 2024 |
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T. SANKARA NARAYANA PILLAI Vs. GOVERNMENT OF TAMIL NADU
|
March 25, 2024 |
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T. SENGUTTUVAN Vs. K. ASHOKKUMAR
|
March 25, 2024 |
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T. THANKACHRISTY Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT MADRAS
|
March 4, 2024 |
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T. THIRUNAVUKKARASU Vs. R. VASANTHA
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March 11, 2024 |
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T. V. KRISHNA MOORTHY Vs. KANAKADHARA FINANCE
|
March 15, 2024 |
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T. V. R. EDIBLE REFINERIES Vs. DEPUTY STATE TAX OFFICER
|
March 11, 2024 |
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T. VELMURUGAN Vs. REGISTRAR-GENERAL
|
March 1, 2024 |
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T.BALAJI Vs. STATE
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August 8, 2024 |
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T.CHINNARAJA Vs. STATE OF TAMIL NADU
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November 15, 2024 |
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T.K.T.G. SRINIVASAN Vs. A. MURTHY
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January 3, 2024 |
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T.KARUNAKARAN Vs. STATE OF TAMIL NADU
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September 24, 2024 |
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T.KUMAR Vs. STATE
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January 19, 2024 |
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T.LAKSHMI Vs. TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LTD
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February 20, 2024 |
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T.M. INTERNATIONAL Vs. MEENA GARMENTS
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September 2, 2024 |
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T.MALLIKA Vs. K.MATHIVANAM
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July 1, 2024 |
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T.RAJAMUTHU Vs. S.SHAHUL HAMEED
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January 19, 2024 |
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T.RAMESH Vs. E.PURUSHOTHAMAN
|
November 4, 2024 |
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T.SUDHAKAR Vs. SADACHARAM
|
January 10, 2024 |
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TADA ASLAM Vs. STATE
|
January 18, 2024 |
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TAGORE HIGHER SECONDARY SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
October 4, 2024 |
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TAGROS CHEMICALS INDIA PVT. LTD Vs. UNITED INDIA INSURANCE CO. LTD
|
December 6, 2024 |
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TAMIL NADU COMMERCE INSTITUTES ASSOCIATION Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
|
March 6, 2024 |
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TAMIL NADU DEVELOPMENT FOUNDATION TRUST Vs. ASSISTANT COMMISSIONER OF POLICE
|
March 25, 2024 |
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TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD Vs. EFICAA ENSMART SOLUTIONS PRIVATE LIMITED
|
January 31, 2024 |
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TAMIL NADU JUDICIAL EMPLOYEES ASSOCIATION Vs. STATE OF TAMIL NADU
|
March 11, 2024 |
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TAMIL NADU JUDICIAL MINISTERIAL OFFICERS ASSOCIATION Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS, CHENNAI
|
March 5, 2024 |
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TAMIL NADU MERCANTILE BANK LTD. Vs. SUB-REGISTRAR
|
October 19, 2024 |
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TAMIL NADU SALT CORPORATION LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
October 21, 2024 |
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TAMIL NADU STATE TRANSPORT CORPORATION Vs. S. DEVARAJ
|
April 16, 2024 |
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TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI DIVISION V) LIMITED Vs. N. THINAGAR
|
April 29, 2024 |
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TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MARTIN JOSE
|
February 29, 2024 |
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TAMIL UNIVERSITY Vs. V. KALPANA
|
September 27, 2024 |
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TAMILARASI Vs. STATE BY INSPECTOR OF POLICE, ARIYALUR POLICE STATION
|
March 1, 2024 |
|
TAMILSELVAN Vs. STATE
|
February 15, 2024 |
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TAMILSELVI W/O. RAJAMANI Vs. ILANGOVAN S/O. PITCHAI THEVAR
|
October 19, 2024 |
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TARIK ASIS Vs. STATE
|
March 27, 2024 |
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TATA AIG GENERAL INSURANCE CO. LTD Vs. THIRUPATHI
|
April 5, 2024 |
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TATA AIG GENERAL INSURANCE CO. LTD Vs. SHANMUGAM
|
August 19, 2024 |
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TATA AIG GENERAL INSURANCE CO. LTD Vs. VASANTHAKUMARI W/O. PAPPURAJ
|
July 29, 2024 |
|
TATA AIG GENERAL INSURANCE CO. LTD Vs. MADAIYAN
|
April 18, 2024 |
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TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. VELUMANI
|
March 5, 2024 |
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TECHMATES MARKETING SERVICES Vs. ION EXCHANGE INDIA LTD
|
December 10, 2024 |
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THAHIRA BHIVI Vs. INSPECTOR OF POLICE
|
June 11, 2024 |
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THAI MOOKAMBIKAA LADIES HOSTEL Vs. UNION OF INDIA
|
March 22, 2024 |
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THAMEEM ANSARI S/O. ABDUL RAHMAN Vs. STATE
|
November 20, 2024 |
|
THANGA ESWARAN Vs. INSPECTOR OF POLICE
|
April 5, 2024 |
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THANGAPANDIAN Vs. JEGADEESAN
|
August 23, 2024 |
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THANGAPANDIAN Vs. DISTRICT REVENUE OFFICER, THOOTHUKUDI
|
March 8, 2024 |
|
THANGARAJ Vs. MUTHUKUMAR
|
March 28, 2024 |
|
THANGARAJU Vs. DISTRICT COLLECTOR, RAMANATHAPURAM
|
March 5, 2024 |
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THANUSH Vs. INSPECTOR OF POLICE
|
January 29, 2024 |
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THATHA SAMPATH KUMAR Vs. T. SUDHARSAN
|
March 21, 2024 |
|
THAYAMMA Vs. STATE
|
February 15, 2024 |
|
THILAK Vs. STATE
|
February 12, 2024 |
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THILLAI AGENCIES Vs. STATE OF TAMIL NADU
|
January 24, 2024 |
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THIRAVIAM CHETTIAR Vs. MARAGATHAVALLI
|
December 20, 2024 |
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THIRU A.R.SAMINATHAN Vs. BALAN @ BALASUBRAMANIAN
|
June 6, 2024 |
|
THIRU S. VELLADURAI Vs. MUNIANDI
|
March 26, 2024 |
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THIRUMARAN Vs. INSPECTOR OF POLICE
|
December 13, 2024 |
|
THIRUMURUGAN PROPERTIES Vs. STATE BANK OF INDIA
|
February 29, 2024 |
|
THIRUMURUGAN TRADERS Vs. DEPUTY STATE TAX OFFICER
|
March 27, 2024 |
|
THIRUNAVUKKARASU Vs. GOWRI (DIED)
|
November 28, 2024 |
|
THIRUPATHI Vs. UMAMAHESHWARI
|
March 12, 2024 |
|
THIRUPATHY BALAJI Vs. STATE
|
March 13, 2024 |
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THIYAGU Vs. EMPEE DISTILLORS LIMITED (EXPARTE) CHENNAI
|
March 15, 2024 |
|
THOMAS DANIEL Vs. SELVI
|
April 2, 2024 |
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THONDAI MANDALA ADI VELLALA COMMUNITY Vs. COMMISSIONER
|
November 8, 2024 |
|
TMC RAJA Vs. DISTRICT COLLECTOR
|
September 10, 2024 |
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TMT RAJESHWARI Vs. GOVERNMENT OF TAMIL NADU
|
August 16, 2024 |
|
TNEB ACCOUNTS AND EXECUTIVE STAFF UNION Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 12, 2024 |
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TRACTORS & FARM EQUIPMENT LIMITED Vs. MASSEY FERGUSON CORP.
|
August 27, 2024 |
|
TREASURY OFFICER Vs. S.JEEVALAKSHMI
|
December 2, 2024 |
|
TRIPOWER ENTERPRISES (PVT) LTD Vs. SELVAM ARULDOSS
|
December 4, 2024 |
|
TRIPURA FOUNDATION (INDIA) Vs. SECRETARY TO GOVERNMENT OF INDIA
|
July 24, 2024 |
|
TROYDON SCURVILLE Vs. C.TREASURE MARY DECOSTA
|
December 19, 2024 |
|
TUBE INVESTMENTS OF INDIA Vs. DHIRAJ INDUSTRIES PVT. LTD.
|
November 4, 2024 |
|
TULIP NILGIRIS EXPORTS PVT. LTD Vs. ADDITIONAL COMMISSIONER OF CENTRAL TAXES AND COIMBATORE
|
January 22, 2024 |
|
TVL. MURUGESAN KESAVAN Vs. STATE TAX OFFICER MEDAVAKKAM ASSESSMENT CIRCLE INTEGRATED COMMERCIAL & REGISTRATION BUILDING, CHENNAI
|
March 1, 2024 |
|
TVL. NATIONAL SWITCHGEARS Vs. COMMERCIAL TAX OFFICER
|
January 23, 2024 |
|
TVL. R. T. TRADERS Vs. COMMERCIAL TAX OFFICER (MAIN) GUDIYATHAM
|
March 12, 2024 |
|
TVL. SRI VIGNESWARA GRANITES Vs. ASSISTANT COMMISSIONER (ST)
|
March 5, 2024 |
|
U. AKASH Vs. STATE
|
August 13, 2024 |
|
U.B.SHANMUGAM Vs. S.SADAGOPAN
|
December 19, 2024 |
|
U.H. SHAHANI Vs. DR. D.N. HARILAL, S/O ATMARAM HARILAL
|
October 25, 2024 |
|
U.SUGANTHAN Vs. STATE
|
March 18, 2024 |
|
UCON PT STRUCTURAL SYSTEM PVT. LTD. Vs. UTRACON CORPORATION PTE LTD.
|
October 30, 2024 |
|
UDAYA MARTHANDAN Vs. T.SELVI
|
March 25, 2024 |
|
UDAYAKUMAR Vs. STATE
|
September 6, 2024 |
|
ULAGAJOTHI NOOR Vs. COMMISSIONER OF POLICE, MADURAI
|
January 11, 2024 |
|
ULTRA MARINA & PIGMENTS LTD Vs. KALA KARMEGAM
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January 5, 2024 |
|
UMAYAL Vs. GNANAMANI
|
March 8, 2024 |
|
UNDER SECRETARY TO GOVT. OF INDIA Vs. R.K. VENKATACHALAM
|
February 15, 2024 |
|
UNION OF INDIA Vs. SHREE GANESH CONSTRUCTIONS, COONOOR
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March 7, 2024 |
|
UNION OF INDIA Vs. N.C. BHAUMIK
|
April 18, 2024 |
|
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 25, 2024 |
|
UNION OF INDIA Vs. K. RAJESWARI
|
September 27, 2024 |
|
UNION OF INDIA Vs. ABDUL RAZAAK
|
October 30, 2024 |
|
UNION OF INDIA REP. BY COMMANDER WORKS ENGINEER (NAVY) Vs. SIVA ENTERPRISES
|
March 11, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. R. ANJAMANI
|
June 26, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. LAKSHMI
|
June 20, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. P. MOHAN
|
April 5, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. AJITH KUMAR
|
October 19, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. KALIMA BEEGAM
|
October 15, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. SUNDARA BAI
|
August 28, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. AMSATTHAL (DECEASED)
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July 4, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. K. FEROZ KUMAR
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September 27, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. A. VIMALA
|
September 5, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. POMMI
|
January 9, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. RAMATHILAKAM
|
January 5, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. S. SHAILA
|
February 26, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. S. SATHYA
|
February 16, 2024 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VASANTHA
|
January 11, 2024 |
|
UNIVERSITY HEALTH NETWORK Vs. ADIUVO DIAGNOSTICS PVT. LTD
|
January 3, 2024 |
|
URUMI GURUVAPPACHETTI Vs. THANGARAJ
|
August 30, 2024 |
|
USHA RANI Vs. THULASI
|
April 17, 2024 |
|
V. ABISHEK Vs. STATE
|
April 22, 2024 |
|
V. ADHIMOOLAM Vs. MEMBER, STATE HUMAN RIGHTS COMMISSION THIRUVARANGAM, CHENNAI
|
March 14, 2024 |
|
V. AMBIGAVATHI Vs. REGISTER GENERAL, HIGH COURT
|
March 15, 2024 |
|
V. CHANDRASEKAR Vs. COMMISSIONER, HR&CE DEPARTMENT, CHENNAI
|
March 7, 2024 |
|
V. DHAYANITHI Vs. S. BABU
|
February 27, 2024 |
|
V. EKAMBARAM (DIED) Vs. S. SEKAR
|
February 13, 2024 |
|
V. GIRIJA Vs. STATE OF TAMIL NADU
|
March 14, 2024 |
|
V. GUNASEKARAN Vs. A. SUMATHI
|
March 4, 2024 |
|
V. JANAKIAMMAL Vs. GANESA UDAIYAR
|
March 6, 2024 |
|
V. JOSEPH DAYALAN Vs. ARMED FORCES TRIBUNAL, CHENNAI
|
March 8, 2024 |
|
V. K. K. CHARITIES Vs. STATE BANK OF INDIA
|
March 26, 2024 |
|
V. KALAIVANI Vs. M.R. ELANGOVAN
|
August 16, 2024 |
|
V. MAHESHWARAN, TRUSTEE IMAI, THENI Vs. SAMUNNATI FINANCIAL INTERMEDIATION & SERVICES PVT LTD, CHENNAI
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March 14, 2024 |
|
V. MOHAMMED YAHYA Vs. LOUIS RAKESH KARUNAKARAN
|
August 12, 2024 |
|
V. MUNIYAPPAN Vs. T. SETTU
|
March 8, 2024 |
|
V. PACKIRISAMI PADAYACHI NAGARAJAN Vs. SUNDARAMBAL AMMAL
|
June 4, 2024 |
|
V. PADMA Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
October 23, 2024 |
|
V. PANDI Vs. S. DURAISAMY
|
March 14, 2024 |
|
V. PONNAMMAL Vs. RAMANIKANTH
|
July 26, 2024 |
|
V. RAMESH Vs. V. NAGARAJ
|
June 4, 2024 |
|
V. RAVICHANDRAN Vs. PUSHPAVALLI SURESH BABU
|
December 19, 2024 |
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V. S. K. TRADERS & SERVICES Vs. ASSISTANT COMMISSIONER (ST), COIMBATORE
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January 11, 2024 |
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V. SAKTHIVEL Vs. REVENUE DIVISIONAL OFFICER
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June 5, 2024 |
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V. SUBRAMANIAM Vs. N. DHANALAKSHMI
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January 11, 2024 |
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V. SUNDHAR Vs. KUMBAKONAM CITY MUNICIPAL CORPORATION
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March 26, 2024 |
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V. SYRIL SUNDARARAJ Vs. PRESIDING OFFICER, LABOUR COURT
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April 1, 2024 |
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V. TAMBIRAN THOZHAN Vs. STATE OF TAMIL NADU
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March 7, 2024 |
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V. THAJUDEEN Vs. COMMISSIONER, TAMIL NADU FOOD SAFETY AND DRUG ADMINISTRATION
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March 5, 2024 |
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V. THANIKACHALAM Vs. UNION OF INDIA
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March 12, 2024 |
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V. VENKATAKRISHNAN Vs. STATE OF TAMIL NADU
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March 13, 2024 |
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V. VIGNESH MANI Vs. P.S.KESAVA MANOHAR
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January 3, 2024 |
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V.A.ANAND Vs. STATE INFORMATION COMMISSIONER
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January 4, 2024 |
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V.C. RAMAKRISHNAN Vs. INSPECTOR GENERAL OF REGISTRATION
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March 14, 2024 |
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V.ESWARAN Vs. STATE
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February 22, 2024 |
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V.G. HEM ADVAI Vs. R.J. PARTHASARATHU
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February 8, 2024 |
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V.G.ROSHAN RUJATH Vs. SHRI ALL INDIA SWETHAMBER STHANAKWASI JAIN CONFERENCE
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October 3, 2024 |
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V.JANARTHANAN Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
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June 24, 2024 |
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V.JAYAPRAKASH Vs. STATE OF TAMIL NADU
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October 3, 2024 |
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V.K.SANTHOSH Vs. STATE OF TAMIL NADU
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October 30, 2024 |
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V.LALITHA Vs. STATE OF TAMIL NADU
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April 18, 2024 |
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V.M. CHETTIAR & SONS INDIA L.L.P Vs. V. SWARNALATHA
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January 11, 2024 |
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V.MANI Vs. BABU
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February 7, 2024 |
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V.MURUGESAN Vs. V.MARIMUTHU
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December 20, 2024 |
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V.R.CHANDANA Vs. INSPECTOR GENERAL OF REGISTRATION
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September 11, 2024 |
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V.RAGHURAMAN Vs. N.SANKARALINGAM
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February 26, 2024 |
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V.RAVIKUMAR Vs. AMUTHA
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August 29, 2024 |
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V.S. MOHAN Vs. SARATH NASEERA
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July 30, 2024 |
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V.VALADAIKAN Vs. V.VALAKKARUPPAN
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April 1, 2024 |
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VACHER MILLS STORES Vs. K. GUNASEKARAN
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December 6, 2024 |
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VAIRA MOHAN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT
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March 7, 2024 |
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VAISHNAVI JAYAKUMAR Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
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January 24, 2024 |
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VALLAIAPPAN SUBRAMANIAN PROPRIETOR TVL. VIP DYES CHEMICALS, ERODE Vs. COMMERCIAL/STATE TAX OFFICER, ERODE
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March 19, 2024 |
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VALLIAMMAL Vs. VISALAKSHI
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March 26, 2024 |
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VALUE SHIPPING LIMITED Vs. OWNERS AND PARTIES INTERESTED
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February 8, 2024 |
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VANITHA PRABHA Vs. STATE
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March 5, 2024 |
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VARADHARAJAN Vs. NARAYANASAMY NAIDU
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March 4, 2024 |
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VARAMM HEALTHCARE PVT. LTD Vs. MGM HEALTHCARE PVT. LTD
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February 19, 2024 |
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VARUN Vs. STATE
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February 1, 2024 |
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VASAN HEALTHCARE PVT. LTD Vs. DEPUTY DIRECTOR OF INCOME TAX
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January 9, 2024 |
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VASANTHA Vs. VENKATACHALAM
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June 7, 2024 |
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VASANTHI Vs. MUTHUKRISHNAN
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March 6, 2024 |
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VASUKI Vs. K.JANAKIRAMAN
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August 2, 2024 |
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VASUMATHI Vs. R.VASUDEVAN
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November 8, 2024 |
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VEENADEEPAK Vs. STATE
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March 28, 2024 |
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VEERAMANI Vs. INSPECTOR OF POLICE
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January 9, 2024 |
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VEERAPPAN Vs. SELLADURAI
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March 26, 2024 |
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VELAMMAL (ALIAS) MURALI Vs. ANGALAMMAL
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November 25, 2024 |
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VELAN HOTELS LTD. Vs. MOHAN CLOTHING PVT. LTD.
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November 12, 2024 |
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VELANKANNI Vs. STATE
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April 18, 2024 |
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VELLAIAMMAL Vs. SUBBULAKSHMI
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January 5, 2024 |
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VELLAIYAPPAN Vs. THANGARAJ
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March 18, 2024 |
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VELS MEDICAL COLLEGE & HOSPITAL Vs. UNION OF INDIA
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March 28, 2024 |
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VELU Vs. STATE
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January 11, 2024 |
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VELU Vs. STATE
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March 7, 2024 |
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VELUCHAMY Vs. SEENIAMMAL
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June 6, 2024 |
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VELUMANI Vs. NANJAPPAGOUNDER
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October 25, 2024 |
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VENKATESAN Vs. STATE
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January 24, 2024 |
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VENKATESAN Vs. STATE
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February 15, 2024 |
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VENKATESH COKE AND POWER LTD. Vs. MESUKA ENGINEERING CO. PVT. LTD.
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August 28, 2024 |
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VENNILA CLOTHING COMPANY Vs. THANJAVUR CITY MUNICIPAL CORPORATION
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February 21, 2024 |
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VERSALIS SPA, PIZZA BOLDRINI Vs. ASSISTANT CONTROLLER OF PATENTS
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August 23, 2024 |
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VETRIVEL MINERALS Vs. DEPARTMENT OF COMMERCE
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January 30, 2024 |
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VIGNESHWARAN Vs. STATE
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March 15, 2024 |
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VIJAY NAHAR Vs. ANIL NAHAR
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November 8, 2024 |
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VIJAYA Vs. KATHIRVEL
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March 15, 2024 |
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VIJAYA BUILDERS Vs. ASSISTANT COMMISSIONER (ST), SARAVANAMPATTI WEST ASSESSMENT CIRCLE,
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March 7, 2024 |
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VIJAYALAKSHMI MARKETING Vs. STATE OF TAMIL NADU
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July 23, 2024 |
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VIJAYALAKSHMI TRADER Vs. OM SAKTHI AGENCIES
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November 11, 2024 |
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VIJAYALAKSHMIPURAM THITTAPAGUTHI KUDIYURPPU MANAI YRIMALYALAGAL SANGAM Vs. COMMISSIONER, CORPORATION OF CHENNAI, CHENNAI
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March 18, 2024 |
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VIJAYASEKAR Vs. STATE
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July 10, 2024 |
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VIJAYRAJ SURANA Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE
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August 28, 2024 |
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VIKAS CHUDIWALA Vs. R. RAVINDER KUMAR
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January 23, 2024 |
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VIKRAM PROCESSORS Vs. TAMIL NADU POLLUTION CONTROL BOARD
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March 7, 2024 |
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VILLAN KASI Vs. STATE
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February 23, 2024 |
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VIMALA Vs. P. JAGADEESAN
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July 3, 2024 |
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VINOTHKUMAR Vs. STATE
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March 14, 2024 |
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VIOLET RAY LIMITED Vs. NORTHPOINT SHIPPING LIMITED, SHEUNG WAN HONG KONG
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March 15, 2024 |
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VISALAKSHI Vs. NIL
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November 8, 2024 |
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VISWESWARAN Vs. REGIONAL PASSPORT OFFICER, CHENNAI
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January 29, 2024 |
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VR DAKSHIN PVT. LTD Vs. SCM SILKS PVT. LTD
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November 26, 2024 |
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WEST ASIA MARITIME LIMITED Vs. PRINCIPAL COMMISSIONER, SERVICE TAX
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March 13, 2024 |
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WILSON Vs. ZION PENTACOSTAL CHURCH
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November 25, 2024 |
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WORKMEN OF TAMIL NADU STATE APEX COOPERATIVE BANK LTD Vs. MANAGEMENT OF TAMIL NADU
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November 20, 2024 |
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XAVIER Vs. RATHINAM
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September 27, 2024 |
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Y. NELSON Vs. STATE OF TAMIL NADU
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July 3, 2024 |
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YASHVARDHA SHRIVASTAV Vs. INSPECTOR OF POLICE
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March 8, 2024 |
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YASMIN NAJUMUDDIN Vs. E. P. MOHAMMED ALI
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March 1, 2024 |
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YOGESHWARAN Vs. INSPECTOR OF POLICE
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April 26, 2024 |
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YUVARAJ Vs. STATE
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March 15, 2024 |
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ZAHIDA JABEEN Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION, CHENNAI
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January 30, 2024 |
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ZEENATH REXINE Vs. ASSISTANT COMMISSIONER, MANNADY ASESSMENT CIRCLE, CHENNAI
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January 24, 2024 |
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ZONAL MANAGER, PUNJAB NATIONAL BANK Vs. P. JEYACHANDRAN
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April 4, 2024 |
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ZUBAITHA UMMAL Vs. SARA UMMAL
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October 29, 2024 |
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ZUBEIDA ASGAR ALI Vs. DEPARTMENT OF SUPERVISION, RESERVE BANK OF INDIA
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July 31, 2024 |
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