REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
DWARAKA DOSS GOVERDHAN DOSS & SOWBHAGYAVATHY GANGABAI MEMORIAL TRUST Vs. HARIDAS PURUSHOTHAMDAS	August 11, 2023
63 MOONS TECHNOLOGIES LIMITED, (FORMERLY KNOWN AS FINANCIAL TECHNOLOGIES (INDIA) LTD. Vs. WADHWAN GLOBAL CAPITAL LIMITED	February 1, 2023
A. ARJUN Vs. BALAJI, B.	September 20, 2023
A. ARUMUGAM Vs. UNION OF INDIA	March 23, 2023
A. BABU Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT	September 4, 2023
A. BAMA Vs. ASHOK KUMAR	January 5, 2023
A. C. R. RAJGANESAN Vs. INSPECTOR GENERAL OF REGISTRATION OFFICE OF THE I. G. OF REGISTRATION SANTHOME	February 7, 2023
A. CHAMMUNDESWARI Vs. STATE OF TAMIL NADU	August 22, 2023
A. HARIKRISHNAN Vs. GOVERNMENT OF TAMIL NADU	October 31, 2023
A. IMTHATHUL BASHEER Vs. NALLAMMAL	August 11, 2023
A. JABAMALAIMANI Vs. BRANCH MANAGER	March 28, 2023
A. JANANI Vs. SECRETARY TO THE GOVERNMENT	March 20, 2023
A. JASINTHA Vs. RINCIPAL ACCOUNTANT GENERAL	November 2, 2023
A. JAWAHAR PALANIAPPAN Vs. KUMUDAM PUBLICATIONS PVT. LTD	August 4, 2023
A. JAYANTHI Vs. K. SHIVAJI	January 6, 2023
A. JOTHI Vs. K. SENTHILKUMAR	February 7, 2023
A. K. RAMALINGAM Vs. KULANTHAIVEL MUDALIAR	February 3, 2023
A. KALAISELVAN Vs. J. SRI VIDHYA	January 24, 2023
A. KALAIVANI Vs. N. RATHEESH	January 5, 2023
A. KALIAMMAL Vs. VIMALADEVI	February 6, 2023
A. KARUPPANNAN Vs. SUPERINTENDING	April 11, 2023
A. KATHIRESAN Vs. STATE	January 10, 2023
A. M. S. RAMASWAMY Vs. P. K. SUBRAMANIAN	January 2, 2023
A. MANIMARAN Vs. JESINTHA PRIYADHARSHINI	February 1, 2023
A. MUTHIAH Vs. REGISTRAR OF COOPERATIVE SOCIETIES	April 11, 2023
A. MUTHUPANDI Vs. STATE REP. BY THE PUBLIC PROSECUTOR	April 3, 2023
A. NADHIRA BANU Vs. GOVERNMENT OF TAMIL NADU	March 29, 2023
A. NAVARAJ Vs. GOVERNMENT OF TAMIL NADU	March 20, 2023
A. P. SUDHA Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI	January 9, 2023
A. PETCHISELVI Vs. SUPERINTENDING ENGINEER TANGEDCO TIRUNELVELI DISTRIBUTION CIRCLE TIRUNELVELI	January 3, 2023
A. R. MALAIRAJAN Vs. PRINCIPAL SECRETARY TO	March 21, 2023
A. RADHAKRISHNAN Vs. COMMISSIONER OF LAND ADMINISTRATION, CHENNAI	March 24, 2023
A. RAJA Vs. DEPUTY SUPERINTENDENT OF POLICE, THENI	April 11, 2023
A. RAJA Vs. A. VENKATESAN	July 20, 2023
A. RAJENDRAN Vs. INSPECTOR GENERAL OF REGISTRATION, MYLAPORE	January 25, 2023
A. RAJKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE	October 20, 2023
A. RAMASAMY Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT	February 9, 2023
A. RAVICHANDRAN ARUNACHALAM Vs. G. KUMAR	January 9, 2023
A. REVATHI Vs. G. BANUMATHI	February 15, 2023
A. S. ABBASHKHAN Vs. M. D. GAJARAJKUMAR	January 25, 2023
A. S. L. PAULS COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. M. TOTAL INSTRUMENTATION SOLUTIONS	January 3, 2023
A. S. SREEVIKRAM Vs. UNION TERRITORY OF PONDICHERRY	March 29, 2023
A. SAGUNTHALA Vs. RAJATHI	January 12, 2023
A. SANTHANADEVAN Vs. VALLI	January 10, 2023
A. SARAVANAN Vs. SUPERINTENDENT OF POLICE	March 21, 2023
A. SATHIYA Vs. G. MAHENDRAN	April 6, 2023
A. SENTHILKUMAR Vs. K. NIRMALA	February 9, 2023
A. SHAFIQ AHMED Vs. STATE	April 28, 2023
A. SHAHIRA NASEEM Vs. STATE OF TAMIL NADU	January 3, 2023
A. STALIN Vs. RAJMOHAN, THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION-IV) LIMITED, THIRUMAYAM ROAD, PUDUKKOTTAI	February 9, 2023
A. THANGARASU Vs. DISTRICT COLLECTOR, SALEM	April 11, 2023
A. VASANTHI Vs. S. JAYAKUMAR	December 15, 2023
A. VELLAYADEVAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD	September 11, 2023
A. VIVEKANANDHAN Vs. DIRECTOR OF SCHOOL EDUCATION, O/O THE DIRECTORATE OF SCHOOL EDUCATION, DPI CAMPUS, COLLEGE ROAD, CHENNAI-6	February 8, 2023
A. YAKUPBASHA Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED	March 24, 2023
A.ALINE Vs. UNION TERRITORY OF PUDUCHERRY	November 27, 2023
A.EMMANUEL MONDAY Vs. STATE	July 20, 2023
A.GOVINDARAJ Vs. M.KRISHNAMOORTHY	June 27, 2023
A.J. ETHIRAJ Vs. GOVERNMENT OF TAMIL NADU	November 3, 2023
A.K.HAFASHA Vs. NOORJAHAN	January 12, 2023
A.K.M.L.MUTHURAMAN CHETTIYAR Vs. TAHSILDAR	January 3, 2023
A.KUBENDRAN Vs. UNION OF INDIA	July 12, 2023
A.MOHAMED ALI Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	December 21, 2023
A.MUTHUSAMY Vs. POLLACHI CLASSIC CLUB RESORTS	March 14, 2023
A.N. JAFRI Vs. INSPECTOR OF POLICE	September 11, 2023
A.N.S. RAJASEKARAN Vs. A.N.S. APPADURAI	April 18, 2023
A.PANNEERSELVAM Vs. STATE	January 2, 2023
A.PARAMASIVAM Vs. P.NIRMALKUMAR	March 21, 2023
A.PARANTHAMAN Vs. STATE	January 9, 2023
A.R. MARAGATHAVALLI Vs. STATE	April 6, 2023
A.R. MURTHY Vs. SPECIAL OFFICER	February 15, 2023
A.R.FAROOK Vs. PUGAZENDHI	February 6, 2023
A.R.R.CHARITABLE TRUST Vs. ARCOT LAKSHMANASWAMI HEALTH CARE TRUST	October 12, 2023
A.RAMAKRISHNAN Vs. N.PARVATHI	November 15, 2023
A.SACRACTICE Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT	March 14, 2023
A.SADHIQ BATCHA Vs. R.SENTHIL KUMAR	July 26, 2023
A.SAMUNDEESWARI Vs. STATE	January 5, 2023
A.SELVAMANI Vs. MANICKAM AMMAL	November 2, 2023
A.SUBBRAYA GOUNDER Vs. K.PONNUSAMY	November 24, 2023
A.SUGANYA Vs. V.A.ANAND	December 22, 2023
A.W. YUNUS Vs. INSPECTOR GENERAL OF REGISTRATION	March 24, 2023
AAPICO HITECH PUBLIC COMPANY LIMITED Vs. SAKTHI AUTO COMPONENT LIMITED	February 3, 2023
AARUR TAMILNADAN Vs. S. SANKAR	June 15, 2023
AATHI Vs. STATE	June 30, 2023
ABBOTSBURY OWNERS ASSOCIATION Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	January 20, 2023
ABDUL AZIZ Vs. RUZWANA FARWIN	February 7, 2023
ABDUL RAHMAN Vs. STATE	February 27, 2023
ABDUL RASHEED Vs. HABEEB AMMAL	January 30, 2023
ABDUL RAZACK Vs. K.A.S. RAMDAS	June 6, 2023
ABDULLA Vs. ISMAIL PATHUMA	July 13, 2023
ABHIMANYU KAHNAR Vs. STATE	April 6, 2023
ABUBAKKAR SHITHIK Vs. STATE	April 25, 2023
ACHU Vs. DEPUTY SUPERINTENDENT OF POLICE	April 12, 2023
AD.(CA) V. VENKATA SIVA KUMAR Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA	December 22, 2023
ADLIN MANNAH Vs. VICTORIA ARULDOSS	October 19, 2023
ADSILA ORGANICS PVT LTD Vs. STATE	November 20, 2023
ADVANTAGE STRATEGIC CONSULTING SINGAPORE Vs. DR. SUBRAMANIAN SWAMY	April 18, 2023
ADYAR GATE HOTELS LTD. Vs. UNION OF INDIA	January 25, 2023
AGARAM LOCO WORKS SLUM CLEARANCE BOARD RESIDENTIAL WELFARE ASSOCIATION Vs. SLUM CLEARANCE BOARD	April 11, 2023
AGNES AND KARPAGA DEVI Vs. PAULINE	November 7, 2023
AGNI STEELS PRIVATE LIMITED Vs. UNION OF INDIA	October 19, 2023
AHALE SUNNATHWAL JAMATH JOGI Vs. HAJI SYED IRFAN HUSSAIN SAHIB (DIED)	December 14, 2023
AHALE SUNNATHWAL JAMATH JOGI MADAM Vs. HAJI SYED IRFAN HUSSAIN SAHIB	February 14, 2023
AIR & D. D. TECHNICAL EMPLOYEES ASSOCIATION Vs. BIMAL JULKA, SECRETARY MINISTRY OF INFORMATION & BROADCASTING	April 10, 2023
AIR CORPORATION EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD. Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES	January 6, 2023
AISHWARYA SRIDHAR Vs. HARIHARA VENKATARAMAN BALASUBRAMANIAN	October 17, 2023
AJAY MURTHY Vs. LAKSHMI PRIYA	October 17, 2023
AJESH Vs. P.SANTHOSH KUMAR	March 3, 2023
AJITHKUMAR Vs. STATE	January 5, 2023
AKBAR HUSSAIN Vs. CHAIRMAN, TAMIL NADU WAKF BOARD, CHENNAI	April 12, 2023
AKILANDESWARI REAL ESTATE (P) LTD. Vs. INSPECTOR GENERAL OF REGISTRATION	March 21, 2023
AKSHAY KUMAR Vs. STATE	January 9, 2023
AL MASJID DUN NOOR Vs. SUPERINTENDENT OF POLICE	March 23, 2023
AL. AR. K. VR. CHINNAVEERAPPAN Vs. AL. AR. V. KAALAIRAJA CHETTIAR	March 2, 2023
ALAGAMUTHU Vs. STATE	January 3, 2023
ALAGARSAMY Vs. DEPUTY SUPERINTENDENT OF POLICE, VEDASANDHUR	April 10, 2023
ALAGARSAMY Vs. STATE	January 2, 2023
ALAGUPANDI NOW CONFINED AT MADURAI CENTRAL PRISON Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, CHENNAIQ	January 2, 2023
ALAGURAJA Vs. STATE	November 1, 2023
ALBERT EMMANUAL Vs. UNION OF INDIA	April 11, 2023
ALEX Vs. STATE	October 17, 2023
ALICE JESINTHA Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT, HOME PROHIBITION AND EXCISE DEPT. , SECRETARIAT, CHENNAI-600009	February 13, 2023
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM	December 5, 2023
ALL INDIA GAMING FEDERATION Vs. STATE OF TAMIL NADU	November 9, 2023
AMIRTA INTERNATIONAL INSTITUTE OF HOTEL MANAGEMENT, (NOW KNOWN AS CHENNAIS AMIRTA INTERNATIONAL INSTITUTE OF HOTEL MANAGEMENT Vs. PRINCIPAL COMMISSIONER OF CGST & CENTRAL EXCISE	February 2, 2023
AMIRTHAM Vs. STATE OF TAMIL NADU	January 30, 2023
AMIRTHARA Vs. STATE	November 7, 2023
AMMAN COLLEGE OF EDUCATION Vs. TAMIL NADU TEACHER	April 11, 2023
AN.SHANTHI Vs. INDIAN BANK	November 3, 2023
ANAND RAO Vs. STATE	March 23, 2023
ANANTHI Vs. DIST. REGISTRAR	February 2, 2023
ANBIL SUNDHARABHARATHAM Vs. STATE	February 6, 2023
ANBUKARASU Vs. SANTHANAM	September 27, 2023
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K.LAKSHMI	June 20, 2023
ANDI Vs. UNION OF INDIA	September 5, 2023
ANGAMMAL Vs. RAJAPPAN	July 5, 2023
ANGAPPAN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	April 13, 2023
ANGAPPAN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	March 13, 2023
ANGAYARKANNI Vs. STATE	July 21, 2023
ANISH JAI Vs. STATE	February 14, 2023
ANISHA Vs. SECRETARY TO GOVERNMENT OF INDIA	June 7, 2023
ANJALAI Vs. STATE	September 25, 2023
ANKUR GRAND OWNERS ASSOCIATION Vs. DISTRICT REGISTRAR (ADMIN)	May 25, 2023
ANNA ENCLAVE RESIDENTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	November 7, 2023
ANNADURAI Vs. JAYA	April 21, 2023
ANNAMALAI Vs. STATE	January 2, 2023
ANNAMALAI Vs. STATE	September 8, 2023
ANNAPPAN Vs. VINOTHKUMAR	February 6, 2023
ANNY JOHNSON Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA	October 9, 2023
ANSAR BEE Vs. ESTATE OFFICER & THE CHIEF EXECUTIVE OFFICER TAMIL NADU WAQF BOARD	July 3, 2023
ANTONY SAHAYA SUNDAR Vs. K. VIJAYAN	March 1, 2023
ANURADHA Vs. M. MOHAMMED	April 13, 2023
ANUSHIYA BEGAM Vs. SHRIRAM CITY UNION FINANCE LIMITED, REPRESENTED	February 7, 2023
APPARSWAMY TEMPLE Vs. K.KAMALAKANNAN	November 30, 2023
APPICHIMAR DEVASATHANA TRUST Vs. N. M. APPACHI GOUNDER	January 19, 2023
ARASU POKKUVARATHU MADURAI THOZHILALARGLA SANGAM Vs. ADDITIONAL CHIEF SECRETARY AND CHAIRMAN OF STATE TRANSPORT UNDERTAKINGS	November 17, 2023
ARASU RUBBER CORPORATION LTD Vs. S. SUNDAR	July 13, 2023
ARAVIND Vs. STATE	September 26, 2023
ARAVINDHAN Vs. STATE	June 16, 2023
ARJUN Vs. STATE	January 24, 2023
ARKAY ENERGY (RAMESWARM) LIMITED Vs. TIDEL PARK LIMITED	March 23, 2023
ARPUTHAN Vs. STATE	April 26, 2023
ARRIYA VAISYAR COMMUNITY Vs. DISTRICT REVENUE OFFICER, CUDDALORE	March 20, 2023
ARUL Vs. STATE	January 3, 2023
ARUL Vs. STATE	November 2, 2023
ARUL MIGU SRI ANJENEYAR SWAMY DEVASTHANAM Vs. JOINT COMMISSIONER, HINDU RELIGIOUS	March 29, 2023
ARULMIGHU SUBRAMANIA SWAMY DEITY Vs. S. POOVALINGAM	April 26, 2023
ARULMIGHU SUBRAMANIA SWAMY DEITY Vs. ERANIYAL CHEKALA COMMUNITY	June 7, 2023
ARULMIGHU SUYAMBULINGASWAMY THIRUKOIL, VUVARI, REP. , BY ITS HEREDITARY TRUSTEE, P. K. S. T. RADHAKRISHNAN, KEEZH VUVARI, RATHAPURAM TALUK, THIRUNELVELI DISTRICT. Vs. ANNAMALAI	February 2, 2023
ARULMIGHU THIRUVATEESWARAR DEVASTHANAM Vs. STATE OF TAMIL NADU	November 8, 2023
ARULMIGU AKKARAIPATTI Vs. R.PERIASAMY	January 2, 2023
ARULMIGU KALASALINGAM COLLEGE OF EDUCATION REP Vs. APPEAL COMMITTEE, NATIONAL COUNCIL FOR TEACHER	April 12, 2023
ARULMIGU SARAVANA PILLAIYAR TEMPLE Vs. K.AMUTHA	February 15, 2023
ARULMIGU SOUNDARARAJA PERUMAL THADICOMBU Vs. ARULMIGU SOUNDARARAJA PERUMAL THADICOMBU	November 9, 2023
ARULMIGU VEDHARANYESWARASWAMI DEVASTHANAM Vs. VENKATACHALAM (DIED)	March 27, 2023
ARUMUGAM Vs. STATE	June 13, 2023
ARUMUGAM Vs. STATE	May 18, 2023
ARUN Vs. STATE	September 25, 2023
ARUN MAMMEN Vs. KAMAL GUPTA	April 13, 2023
ARUN PRASATH Vs. SECRETARY TO STATE OF TAMIL NADU	March 20, 2023
ARUNACHALAM Vs. SECRETARY TO GOVERNMENT HOME, CHENNAI	March 29, 2023
ARUNAGIRIRAJAN Vs. SUPERINTENDENT OF POLICE	March 31, 2023
ARUNASALAM Vs. FOREST RANGE OFFICER	December 13, 2023
ARUNKUMAR Vs. STATE	January 6, 2023
ARUNKUMAR Vs. STATE	November 3, 2023
ARUNKUMAR Vs. U.MURUGAN	February 1, 2023
ARUNKUMAR Vs. STATE	August 11, 2023
ARUPPUKOTTAI NADARGAL URAVINMURAI POTHU ABIVIRUTHI TRUST Vs. SECRETARY TO GOVERNMENT, TAMIL	March 21, 2023
ASHA VIJAYARAGHAVAN Vs. E. KRISHNAVENI AMMAL	February 2, 2023
ASHOK Vs. S.USHA BHUVANASWARI	November 1, 2023
ASHOK B. JESWANI Vs. REDINGTON INDIA LIMITED	December 7, 2023
ASHOK KUMAR SETHI Vs. REGISTRAR OF TRADE MARKS	October 12, 2023
ASHOK LEYLAND LIMITED Vs. SECRETARY, MINISTRY	March 30, 2023
ASHOKAN Vs. STATE	September 11, 2023
ASHWANTH POTHY Vs. ASMITHA ALANKNITHA	December 15, 2023
ASHWIN THOMAS Vs. CENTRAL	February 27, 2023
ASHWOK Vs. SECRETARY TO THE GOVERNMENT HOME	March 27, 2023
ASIF MUSTHAHEEN Vs. STATE	December 12, 2023
ASIR SUDHAHARRAJ Vs. INSPECTOR OF POLICE	December 15, 2023
ASOKA SERVICE Vs. K. PALANIAPPAN	April 20, 2023
ASSET RECONSTRUCTION CO. (INDIA) LTD Vs. CHENNAI PETROLEUM CORPORATION LTD	July 7, 2023
ASSISTANT COMMISSIONER OF CENTRAL EXCISE VELLORE Vs. MOHAMMED	March 27, 2023
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER	January 31, 2023
ASWIN Vs. STATE	May 25, 2023
ASWIN Vs. STATE	July 25, 2023
AUGUSTINRAJA Vs. STATE	March 17, 2023
AYISHA NAZREEN Vs. SHABIR ALI	January 9, 2023
AYYASAMY Vs. SHANMUGAM	September 19, 2023
AYYASAMY Vs. SHANMUGAM	September 19, 2023
B. ABDUL KATHER Vs. TAMIL NADU WAKF BOARD	April 11, 2023
B. ANANDAN Vs. J. PREM JOHN EDWARD	February 3, 2023
B. ARUNA DEVI Vs. AUTHORISED OFFICER, AXIS BANK LIMITED	February 6, 2023
B. CHARUMATHY Vs. INDIAN OIL CORPORATION LTD.	April 11, 2023
B. DAKSHAYANI Vs. REGIONAL MANAGER, BHARAT PETROLEUM CORPORATION LIMITED	January 24, 2023
B. GEETHAPRIYA Vs. S. ARUN KUMAR	January 5, 2023
B. KARTHIK Vs. DEPUTY GENERAL MANAGER, LPG, MARKETING	March 27, 2023
B. KUMARA BABU Vs. UMARANI	March 21, 2023
B. LAKSHMI Vs. J. MADHAVARAJ	January 9, 2023
B. MADHAVA PUSHPAVANAM Vs. K. GANAPATHI	August 11, 2023
B. MANJAMMA DEVI Vs. DIRECTOR GENERAL OF HEALTH SERVICES	August 30, 2023
B. MOHAN Vs. COMMISSIONER OF MILK PRODUCTION	April 19, 2023
B. PONNULINGAM Vs. PAZHIYA MARAKKANAM NADAR MAHIMAI PARIBALANA SANGA SOTHU MEETPU	August 29, 2023
B. RAJAMANI Vs. N. GUNASEKARAN	August 10, 2023
B. RAMKUMAR ADITYAN Vs. ADDITIONAL CHIEF SECRETAR PROHIBITION AND EXCISE DEPARTMENT	January 4, 2023
B. S. SARANYA Vs. S. SENTHIL KUMAR	January 9, 2023
B. SARAVANAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	August 11, 2023
B. SIVA KUMAR Vs. STATE	February 24, 2023
B. STAINES Vs. TAMIL NADU AGRICULTURAL UNIVERSITY	March 20, 2023
B. SUNDARARAJAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	November 3, 2023
B. VAISHALI Vs. GOKULNATH	January 23, 2023
B.ALPHONSE LIGORY Vs. INDIAN OVERSEAS BANK	December 11, 2023
B.GOWRY Vs. P.KRISHNAMURTHY	June 27, 2023
B.JAYARAMAN Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU	September 13, 2023
B.MIRUTHULA Vs. INSPECTOR OF POLICE	March 31, 2023
B.S. KRISHNAN Vs. M/S. PEEVEES EXIM COMPANY PVT. LTD.	March 15, 2023
B.SIVAGAMI Vs. AUTHORIZED OFFICER	January 23, 2023
B.SNEHASHISH MUKHERJEE Vs. STATE	August 8, 2023
B.THIRUMALAI Vs. ANANDHALAKSHMI	June 27, 2023
B.VASUGI Vs. TAHSILDAR	March 8, 2023
B.VINOTH KUMAR Vs. V.MUTHURAMALINGAM	February 8, 2023
B.VIVEKANADAN Vs. J.JANORIOUS FAUSTA	March 1, 2023
BABU Vs. KANDASAMY	February 1, 2023
BABU Vs. STATE OF TAMIL NADU	March 27, 2023
BABY SHARMILA Vs. KUPPUSAMY	February 23, 2023
BACKIYAM Vs. ESTABLISHMENT OFFICER	July 3, 2023
BADAL BEHRA Vs. STATE	June 16, 2023
BAIPU REDDY RAJU Vs. STATE	January 6, 2023
BAKIYALAKSHMI Vs. M. TEJKUMAR	January 30, 2023
BALAGOVINDA RAO Vs. CHIEF ENGINEER, CHENNAI PORT TRUST, CHENNAI	January 3, 2023
BALAJI Vs. ARUMUGAM	February 10, 2023
BALAJI KUMAR Vs. TAMIL NADU TRANSPORT CORPORATION	April 21, 2023
BALAKRISHNAN Vs. UNION OF INDIA	September 5, 2023
BALAKRISHNAN Vs. STATE	June 26, 2023
BALAKRISHNAN Vs. SUPERINTENDENT OF POLICE, THENI	April 11, 2023
BALAKRISHNAN Vs. PERUMAL	June 30, 2023
BALAKRISHNAN Vs. RUKMANI	June 16, 2023
BALAMURALI Vs. STATE	June 30, 2023
BALAMURUGAN Vs. CHANDRA	April 20, 2023
BALAMURUGAN Vs. STATE	October 20, 2023
BALAMURUGAN Vs. STATE	February 15, 2023
BALARAJ Vs. SYED MASOOD ROWTHER	April 18, 2023
BALASUBRAMANIAN Vs. DISTRICT REVENUE OFFICER, RAMANATHAPURAM	March 27, 2023
BALASUBRAMANIYAN Vs. VEDAMBALAACHI	April 19, 2023
BALASUBRAMANIYAN Vs. STATE	March 6, 2023
BALJIT KAUR Vs. STATE	May 24, 2023
BANGALORE T. A. VAIYAPURI CHETTIAR AMMANI AMMAN MADAM Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE	March 29, 2023
BANU Vs. POONKODI	February 6, 2023
BARAKATHULLAH Vs. UNION OF INDIA	October 11, 2023
BARATH Vs. STATE	January 5, 2023
BASHEER AHAMED Vs. RAJAVENI	January 6, 2023
BASHIRA Vs. N. ASHRAFF HUSSAIN	March 16, 2023
BATMAVADY Vs. SARALA	October 12, 2023
BCS S.P.A., VIA MARRADI Vs. CONTROLLER OF PATENTS AND DESIGNS GOVT. OF INDIA	November 28, 2023
BHARAT HEAVY ELECTRICALS LIMITED Vs. CHAIRMAN, MICRO SMALL ENTERPRISES FACILITATION COUNCIL	January 3, 2023
BHARAT SANCHAR NIGAM LIMITED Vs. RITES LTD	March 20, 2023
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOMMUNICATIONS CONSULTANTS	March 20, 2023
BHARATHAPOOJAN Vs. STATE	November 30, 2023
BHARATHIRAJA HOSPITALS AND RESEARCH CENTRE PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE, CHENNAI	April 12, 2023
BHUVANESWARI Vs. K.SELVAM	September 29, 2023
BHUVANESWARI Vs. STATE	September 29, 2023
BLUE PLANETS FOODS PVT.LTD. Vs. STATE	October 30, 2023
BOOBALAN Vs. STATE	August 10, 2023
BOOMATHI Vs. MURUGESAN	March 9, 2023
BOOMINATHAN Vs. STATE OF TAMIL NADU	September 20, 2023
BOOPATHY Vs. V. SANTHOSH KUMAR	November 2, 2023
BR ARAVINDAKSHAN Vs. UNION OF INDIA	May 4, 2023
BRAMMAMOORTHY Vs. STATE	December 19, 2023
BRANCH MANAGER Vs. K.THEIVANAI	November 3, 2023
BRANCH MANAGER Vs. VALLI	October 10, 2023
BRANCH MANAGER Vs. VELLAICHAMY	September 12, 2023
BRANCH MANAGER IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD. , MADURAI Vs. VIJAYALAKSMI	April 11, 2023
BRANCH MANAGER MADURAI Vs. SUBBULAKSHMI	March 23, 2023
BRANCH MANAGER NEW ÃNDIA ASSURANCE COMPANY LIMITED, Vs. MUTHAMIZHAN	March 24, 2023
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. P.CHINRAJ	June 1, 2023
BRANCH MANAGER SHRIRAM GENERAL INSURANCE CO. LTD Vs. T.RUKHMANI	March 30, 2023
BRANCH MANAGER, CITY UNION BANK Vs. STATE	July 7, 2023
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. R.VELSAMY	April 21, 2023
BRANCH MANAGER, IFFCO-TOKIO GENERAL INSURANCE CO. LTD Vs. MEENAKSHI	December 21, 2023
BRANCH MANAGER, IFFCO-TOKIO GENERAL INSURANCE CO. LTD Vs. BOONACHELLAM	December 21, 2023
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. KANNABIRAN	October 11, 2023
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. KARUPPASAMY	November 16, 2023
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. M.SELVAM	April 13, 2023
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. DINESH	February 2, 2023
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SAROJINI	January 19, 2023
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED, NO. 4132, KEELA RAJA VEEDHI, PUDUKKOTTAI Vs. SHANTHI	February 10, 2023
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. T.M.T. SUJA	March 17, 2023
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. CHANDRAMMA	March 24, 2023
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. VELLAIAMMAL	January 19, 2023
BRANCH MANAGER,NATIONAL INSURANCE COMPANY LIMITED Vs. SURAJ IMMANUEL	April 28, 2023
BRANCH MANAGER,NEW INDIA ASSURANCE COMPANY LTD Vs. P.AYYANAR	June 1, 2023
BRANCH MANAGER,UNITED INDIA INSURANCE COMPANY LIMITED Vs. VIJAYALAKSHMI	June 15, 2023
BVS DISTILLERIES PRIVATE LTD Vs. CHAIRPERSON MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL	September 29, 2023
C. ALAGAPPAN Vs. STATE	December 18, 2023
C. BHARATHIDASAN Vs. DISTRICT COLLECTOR	May 17, 2023
C. GANAPATHY Vs. TAMIL NADU STATE TRANSPORT CORPORATION	April 11, 2023
C. H. MADHAVA RAO Vs. SOUTH	July 13, 2023
C. KASTHURI Vs. K. KALAISELVAN	January 2, 2023
C. KRISHNASAMY (DIED) Vs. R. DHAMODHARAN	July 7, 2023
C. KUMARASWAMY Vs. ADITYA BIRLA MONEY LTD	July 17, 2023
C. LAKSHMANAN Vs. J. RADHAKRISHNAN	January 19, 2023
C. M. MOHAN Vs. DISTRICT COLLECTOR, TIRUVALLUR	March 23, 2023
C. MANI Vs. K. SAMPATH	March 8, 2023
C. MUTHAMMAL Vs. R. KANNAN	August 11, 2023
C. PAL PANDIAN Vs. REGIONAL TRANSPORT AUTHORITY, COIMBATORE	April 12, 2023
C. PAULDURAI Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AT NAGERCOIL	January 4, 2023
C. POORNIMADEVI Vs. SUPERINTENDENT OF POLICE, ERODE, ERODE DISTRICT	January 5, 2023
C. R. GAYATHRI Vs. G. SUDHARSAN	January 24, 2023
C. RAMKUMAR Vs. STATE OF TAMIL NADU	March 30, 2023
C. RASU Vs. RASU THEVAR	February 6, 2023
C. SATHASIVAM Vs. SUPERINTENDENT OF POLICE	May 24, 2023
C. SRINIVASAN Vs. SECRETARY TO GOVERNMENT, HOUSING & URBAN	March 23, 2023
C. V. CHANDRASEKARAN Vs. JOINT COMMISSIONER, HINDU RELIGIOUS & CHARITABLE	July 3, 2023
C. VIVEKANANDAN Vs. M. DHANAKUMAR	April 26, 2023
C.ANANDAN Vs. DIRECTORATE OF ENFORCEMENT	November 27, 2023
C.KANNAN Vs. DEPUTY SUPERINTENDENT OF POLICE	January 31, 2023
C.KASTHURIRAJ Vs. STATE	February 3, 2023
C.PRITHIVIRAJAN Vs. SONAKANVILAI SEKARA PRESIDENT	December 1, 2023
C.RADHAKRISHNAN Vs. DIRECTOR OF TAMIL NADU TOWN AND COUNTRY PLANNING	June 5, 2023
C.RAJA Vs. STATE	September 21, 2023
C.RAJA Vs. M.SRIDEVI	April 19, 2023
C.S. BALAKRISHNAN Vs. T. AMUDAN ANTONY (DECEASED)	July 10, 2023
C.SARASU Vs. S.MUTHUSAMY	July 12, 2023
C.SHANMUGAM Vs. CHINNAPAIYAN	December 21, 2023
C.V.THAMBIDURAI Vs. A.NATARAJAN	August 18, 2023
C.VENKATESAN Vs. KAALIYATHAL @ KALIYAMMAL	July 10, 2023
CALAIMANI Vs. DISTRICT COLLECTOR, KARAIKKAL	March 17, 2023
CALIN MACDONALD Vs. STATE	February 24, 2023
CANARA BANK Vs. A. ARUN PRABHU	November 28, 2023
CARMEL SHANTHA Vs. A.PUSHPARAJ	March 16, 2023
CAROL GARMENTS Vs. SPECTRA FASHIONS	March 20, 2023
CARUNIA SEELAVATHI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	June 26, 2023
CENTRAL WAREHOUSING CORPORATION Vs. COMMISSIONER, TAMBARAM MUNICIPAL CORPORATION	January 5, 2023
CHAINSINGH Vs. STATE	June 7, 2023
CHAIRMAN Vs. M.S.MUHAMMAD YAHYA(DIED)	September 8, 2023
CHANDIRAN Vs. LOURDU MARIE SANTHO	June 7, 2023
CHANDRA Vs. SELVARAJ	July 12, 2023
CHANDRA TEXTILES PVT. LTD. Vs. POOCHI S. MURUGAN, THE CHAIRMAN CUM MANAGING DIRECTOR	January 11, 2023
CHANDRALEKA Vs. KARUPPAIYAH	November 21, 2023
CHANDRASEKARAN Vs. SUBBULAKSHMI	January 12, 2023
CHANDRESH Vs. STATE	October 26, 2023
CHELLADURAI Vs. INSPECTOR OF POLICE	December 22, 2023
CHEMFAB ALKALIS LTD Vs. STATE BANK OF INDIA	December 18, 2023
CHENNAI HIRANANDANI RESIDENTS WELFARE ASSOCIATION Vs. HOUSING AND URBAN DEVELOPMENT DEPARTMENT	July 4, 2023
CHENNAI METRO RAIL LIMITED Vs. GOVT. OF TAMIL NADU	April 5, 2023
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERATE BOARD Vs. M. MARI	March 17, 2023
CHENNAI PETROLEUM CORPORATIOV LTD. Vs. RELIANCE GENERAL INSURANCE	September 29, 2023
CHENNAI RADHA ENGINEERING WORKS (P) LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	June 26, 2023
CHENNAMMAL Vs. STATE	March 23, 2023
CHETTINAD CEMENT CORPORATION LIMITED Vs. K.ARUMUGAM	November 10, 2023
CHIEF CONTROLLING REVENUE AUTHORITY-CUM Vs. M/S. M. MOHAMED SIDDIQUE & CO.	June 7, 2023
CHIEF ENGINEER Vs. JOINT DIRECTOR	April 11, 2023
CHIEF EXECUTIVE, ARIGNAR ANNA SUGAR MILLS Vs. R. RAGHAVENDRAN	December 22, 2023
CHIEF MEDICAL SUPERINTENDENT Vs. L. IRUDAYARAJ	October 12, 2023
CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU, SECRETARIAT Vs. DIRECTOR, ARCHAEOLOGICAL SURVEY OF INDIA	June 2, 2023
CHINESE UNIVERSITY OF HONG KONG Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS	October 12, 2023
CHINNADURAI Vs. STATE	October 13, 2023
CHINNAIAH Vs. VALLIAMMAL	June 1, 2023
CHINNAMANI Vs. KUMARAVEL	February 22, 2023
CHINNASAMY Vs. PONNI CHARITABLE TRUST	February 2, 2023
CHINNASAMY AGENCIES Vs. AMALA JESUDAS	December 22, 2023
CHINNATHAMBI Vs. STATE	March 8, 2023
CHINTADRIPET CO-OPERATIVE SOCIETY LIMITED Vs. JOINT COMMISSIONER OF LABOUR FOR GRATUITY	February 6, 2023
CHIRANJEEVI Vs. STATE	January 27, 2023
CHIRSTADOSS PRABHAKAR Vs. KALAICHELVI	January 25, 2023
CHITHIRAIPUTHIRAN Vs. INSPECTOR OF POLICE	December 19, 2023
CHITHRA Vs. STATE	November 29, 2023
CHITRA PRASANNA Vs. SUPERINTENDENT OF POLICE	November 9, 2023
CHITRAKALA Vs. SATHYANARAYANAN	February 10, 2023
CHITRAVEL Vs. JOTHIMANI	December 20, 2023
CHOLAMANDALAM MS GENERAL INSURANCE CO .LTD. Vs. G. RAVI NAIDU	March 16, 2023
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs. P. PERIYASAMY	March 27, 2023
CHRISTIAN MEDICAL COLLEGE Vs. TAMIL NADU STATE	July 24, 2023
CHRISTOPHER Vs. STATE	July 25, 2023
CLARA Vs. VANITHA	January 20, 2023
COASTAL GUJARATH POWERJEN PRIVATE LIMITED Vs. LAKSHMANAN	June 1, 2023
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PRIVATE LIMITED Vs. CHACKO K. K.	January 6, 2023
COIMBATORE CRICKET CLUB TRUST Vs. SECRETARY TO GOVERNMENT	April 28, 2023
COMMISSIONER Vs. N. RAMESH	April 27, 2023
COMMISSIONER Vs. BESANT NAGAR CLUB	March 3, 2023
COMMISSIONER Vs. S. SATHISH KUMAR	November 29, 2023
COMMISSIONER OF PROHIBITION AND EXCISE Vs. HOTEL GOLDEN PALACE	July 26, 2023
COMMISSIONER, MARAIMALAI NAGAR MUNICIPALITY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	November 3, 2023
COMMISSIONER, SALEM CITY MUNICIPAL CORPORATION Vs. R.MALLIKA	March 3, 2023
COMMISSIONER, UDAGAMANDALAM MUNICIPALITY Vs. REGIONAL PROVIDENT FUND COMMISSIONER II	June 22, 2023
COMMITTEE OF MANAGEMENT, CHENNAI Vs. K. KALIYAPERUMAL	April 10, 2023
CORRESPONDENT PUNITHA ANNAL TEACHER TRAINING Vs. GOVERNMENT OF TAMIL NADU	November 20, 2023
COTTON CORPORATION OF INDIA LTD Vs. VISWABHARATHI TEXTILES PVT. LTD	November 1, 2023
CREDAI CHENNAI Vs. STATE OF TAMIL NADU	December 18, 2023
CRESCENT THERAPEUTICS LIMITED Vs. UNION OF INDIA	August 2, 2023
D. AMEER RAJA Vs. ACCOUNTANT GENERAL	October 30, 2023
D. ANANDARAJ Vs. K. R. VENGOBA RAO	January 9, 2023
D. CHITHARANJAN Vs. MEMBER SECRETARY, THE TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD	January 5, 2023
D. DAKSHINAMOORTHY Vs. EXECUTIVE DIRECTOR, INDIAN OIL CORPORATION LTD	March 20, 2023
D. DEVI Vs. INSPECTOR GENERAL OF REGISTRATION	November 6, 2023
D. DHANALAKSHMI Vs. V. MAHESWARI	April 6, 2023
D. HARISH Vs. CHAMPALATHA	April 28, 2023
D. ISSAC Vs. UNION OF INDIA	February 10, 2023
D. JAYARAMAN Vs. GOVERNMENT OF TAMILNADU	September 1, 2023
D. KARTHIKEYAN Vs. CHAIRMAN, INDIAN BANK	June 7, 2023
D. LINGAMOORTHY Vs. P. BHUVANESWARI	January 20, 2023
D. MATHIAZHAGAN Vs. GOVERNMENT OF TAMIL NADU	January 3, 2023
D. N. JANAKINATHAN Vs. SHRIRAM CHITS TAMIL NADU (P) LTD.	February 6, 2023
D. PACHIAPPAN Vs. DEPUTY SUPERINTENDENT OF POLICE, POLUR SUB	March 30, 2023
D. PHILIP RAJ Vs. COMMISSIONER OF POLICE, CHENNAI	February 8, 2023
D. POORNIMA RANGARAJAN Vs. DISTRICT COLLECTOR	February 14, 2023
D. PRITHIVIRAJ Vs. UNION OF INDIA	April 12, 2023
D. PRITHIVIRAJ Vs. UNION OF INDIA	March 7, 2023
D. RAJAN Vs. STATE OF TAMIL NADU	March 23, 2023
D. SANJIV KUMAR Vs. STATE OF TAMIL NADU	March 15, 2023
D. SELVARAJAN Vs. A. N. THENRAJ	February 3, 2023
D. SHANMUGASUNDRAM Vs. DEPUTY INSPECTOR GENERAL OF REGISTRATION	April 11, 2023
D. SRINIVASAN Vs. GOVERNMENT OF TAMIL NADU	March 20, 2023
D. SWAMINATHAN Vs. REGISTRAR	February 28, 2023
D. THANGAVELU Vs. STATE	March 20, 2023
D. VIJAYALAKSHMI Vs. G. NAGAMMAL	January 3, 2023
D.EBENEZER DANIEL RAJ Vs. B.DINESH KUMAR	September 13, 2023
D.GANADURAI Vs. STATE	July 27, 2023
D.KALAISELVAM LENINE Vs. UNION OF INDIA	March 17, 2023
D.M. KATHIR ANAND Vs. N.S. PHANIDHARAN	July 11, 2023
D.MUTHULAKSHMI Vs. P.JAGADAMBAL	September 1, 2023
D.NANDITHA ISWARYA Vs. INSPECTOR GENERAL OF REGISTRATION	March 15, 2023
D.PANKIRAJ Vs. A.INNASI	November 2, 2023
D.V. RAVI Vs. DIRECTORATE OF ENFORCEMENT SOUTHERN REGIONAL OFFICE GOVERNMENT OF INDIA	July 27, 2023
DAILY WHOLE SALE WAREHOUSE Vs. FOREMAN ARJUN AMARAVATHI CHITS (P) LTD.	February 6, 2023
DALMIA CEMENT (BHARAT) LIMITED Vs. STATE OF TAMIL NADU	March 10, 2023
DALMIA CEMENT (BHARAT) LTD Vs. COMPETITION COMMISSION OF INDIA	August 14, 2023
DALMIA CEMENT (BHARAT) LTD Vs. COMPETITION COMMISSION OF INDIA	September 29, 2023
DARAJARAM Vs. STATE	July 26, 2023
DAX MOHAN Vs. BHARATH PETROLEUM CORPORATION LIMITED	January 12, 2023
DAYANAND KATARIA, I.A.S Vs. UNION OF INDIA	March 21, 2023
DAYANDHI Vs. STATE	August 7, 2023
DAYASADAN Vs. MADRAS PINJRAPOLE	February 7, 2023
DEAN, GOVERNMENT MEDICAL COLLEGE HOSPITAL Vs. VIJAYAKUMARI	January 3, 2023
DEEPA Vs. STATE OF TAMIL NADU	February 23, 2023
DEEPAK Vs. MANAGING DIRECTOR, TNSTC VILLUPURAM LTD	September 11, 2023
DEEPAK UPADHYAYA Vs. STATE	April 19, 2023
DEIVALAKSHMI Vs. ANITHA	March 30, 2023
DESIGNATED OFFICER Vs. JAYAVILAS TOBACCO TRADERS LLP	January 20, 2023
DESIYA DEIVEEGA MURPOKKU KAZHAGAM Vs. ELECTION COMMISSION OF	April 24, 2023
DEVAKI Vs. GOPALAKRISHNAN	October 20, 2023
DEVANATHAN Vs. STATE	September 26, 2023
DEVARAJ Vs. ALAMELU	December 22, 2023
DEVARAJAN Vs. JANARTHANAN	January 25, 2023
DEVENDIRAN AND OTHERS Vs. STATE	September 1, 2023
DEVID Vs. STATE	July 27, 2023
DEVINARAYAN HOUSING Vs. MANU KARAN	September 20, 2023
DHAKSHAYINI Vs. STATE	February 23, 2023
DHANA VANTHAN Vs. RAVI CHETTIYAR	April 5, 2023
DHANALAKSHMI Vs. STATE OF TAMIL NADU	November 6, 2023
DHANALAKSHMI Vs. P. RATHNAM	February 7, 2023
DHANAPAL Vs. STATE	July 10, 2023
DHANASEKARAN Vs. STATE	November 10, 2023
DHANASEKARI Vs. S.VELU	January 20, 2023
DHANDAPANI Vs. STATE	August 28, 2023
DHANUSH Vs. STATE	December 15, 2023
DHARMA Vs. INSPECTOR OF POLICE	November 24, 2023
DHARMAR Vs. STATE	October 6, 2023
DHATSHAYANI Vs. POUNRAJ	April 27, 2023
DHINESHKUMAR Vs. STATE	April 17, 2023
DINESH Vs. STATE	February 15, 2023
DINESH Vs. STATE	July 21, 2023
DINESHKUMAR Vs. STATE	January 12, 2023
DIRECTOR GENERAL OF POLICE Vs. M. MARUTHUPANDI	February 28, 2023
DIRECTOR GENERAL OF POLICE Vs. R. PUSHPA	March 23, 2023
DIRECTOR GENERAL OF POLICE, TAMIL NADU POLICE DEPARTMENT Vs. K. INDHU KUMAR	June 5, 2023
DIRECTOR OF SCHOOL EDUCATION Vs. S.BHASKAR	February 1, 2023
DIRECTOR OF SCHOOL EDUCATION D. P. I. CAMPUS Vs. M. VELAYUTHAM	June 2, 2023
DIRECTOR OF SURVEY & SETTLEMENT SURVEY HOUSE Vs. K. SHREENIVASA RAO	September 27, 2023
DISTRICT ADI DRAVIDAR WELFARE OFFICER Vs. RAJESWARI	December 22, 2023
DISTRICT COLLECTOR, DISTRICT COLLECTORATE OFFICE Vs. M. JAVID ALI	March 17, 2023
DISTRICT COLLECTOR, KRISHNAGIRI DISTRICT Vs. M. NARASIMMAIAH	January 31, 2023
DISTRICT REGISTRAR (MADURAI SOUTH) Vs. R. MARISELVAM	April 17, 2023
DISTRICT REVENUE OFFICER Vs. K. KULANTHAIVEL	September 25, 2023
DIVISIONAL MANAGER Vs. A.MUTHUKUMAR	November 24, 2023
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. M. AMUTHA	October 20, 2023
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. LAKSHMI	January 23, 2023
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO .LTD. Vs. S.MAHENDRAN	January 12, 2023
DIVISIONAL MANAGER, THE INDIAN OIL CORPORATION LTD Vs. P. MEENAKSHI	March 20, 2023
DIVISIONAL PERSONNEL OFFICER Vs. PRESIDING OFFICER	June 28, 2023
DIVISIONAL RAILWAY MANAGER, MADURAI Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT	April 13, 2023
DIVYA BHARATHI Vs. SECRETARY TO THE GOVERNMENT HOME	March 29, 2023
DON BOSCO Vs. STATE BY INSPECTOR OF POLICE, THIYAGADURGAM POLICE STATION	January 2, 2023
DOSS Vs. STATE	January 9, 2023
DOWLAT BI Vs. KHAJA SHERIFF	February 3, 2023
DR.R.PAVITHRA Vs. COMMISSIONER OF POLICE	April 28, 2023
DRAVIA JESU Vs. JAYARAMAN	March 31, 2023
DRS LOGISTICS PVT. LTD Vs. BLUE STAR LTD	December 11, 2023
DURAI KUPPUSAMY Vs. ABDUL SUKUR	January 24, 2023
DURAIRAJ Vs. REVENUE DIVISIONAL OFFICER	December 12, 2023
DURAIRAJ Vs. STATE	November 9, 2023
DURAIRAJ (DIED) Vs. BRANCH MANAGER, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	September 29, 2023
DURAIRAJ ADHIYAMAAN Vs. G.SOMASUNDARAM	November 1, 2023
DURAISINGHAM Vs. STATE BY INSPECTOR OF POLICE	August 9, 2023
DURGA Vs. VIJAYAKUMAR	January 25, 2023
DURGADEVI Vs. CHANDRASEKARAN	April 11, 2023
DVISIONAL MANAGER Vs. H.NAYUMJHON	September 27, 2023
DYNAMIC ASSOCIATES Vs. SINGARACHARLU	July 13, 2023
DYNAMIC, A PARTNERSHIP FIRM Vs. UNION OF INDIA,	January 10, 2023
E. DEIVASAGAYAM Vs. UNION OF INDIA	January 20, 2023
E. HARINATH Vs. INSPECTOR GENERAL OF REGISTRATION, PATTINAPAKKAM, CHENNAI	February 9, 2023
E. KRISHNAMOORTHY Vs. REVENUE DIVISIONAL OFFICER, THIRUTANI, TIRUVALLUR DISTRICT	January 2, 2023
E. MANJULA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	June 30, 2023
E. MURTHY Vs. KOTAK MAHINDRA PRIME LIMITED	February 7, 2023
E. NATESAN Vs. V. CHOKKALINGAM	March 2, 2023
E. PENCHLASWAMY Vs. E. PENCHALAIAH	August 29, 2023
E. SURESH KUMAR Vs. LASKHMI RAJ SYNTHIYA	February 2, 2023
E. VIJAYAN Vs. STATE OF TAMIL NADU	March 24, 2023
E.B.SUBBULAKSHMI Vs. STATE	August 28, 2023
E.GEETHA Vs. STATE	November 30, 2023
E.S.I.CORPORATION Vs. ARUL INDUSTRIES	March 13, 2023
E.THILAGAVATHY Vs. M.PUNNIYAMOORTHI	December 22, 2023
E.VINOTHKUMAR Vs. STATE	September 1, 2023
EBRAHIM MOHAMED KULAM Vs. OFFICIAL LIQUIDATOR HIGH COURT MADRAS	August 23, 2023
ELANGO Vs. K.KAMALAVENI	March 16, 2023
ELANGO(DIED) Vs. ROSARI SURESH	April 19, 2023
ELANGOVAN Vs. STATE	September 5, 2023
ELANGOVAN Vs. STATE	August 11, 2023
ELANGOVAN Vs. STATE	December 15, 2023
ELAVALUTHI Vs. R.MURUGANANTHAM	January 25, 2023
ELLAMMAL Vs. INSPECTOR OF POLICE	January 2, 2023
ELUMALAI Vs. PRESIDING OFFICER, REVENUE COURT	December 20, 2023
ELUMALAI Vs. STATE	April 24, 2023
EMKO KCP LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	March 2, 2023
EMMANUEL KANNAN Vs. NONE	January 2, 2023
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUNDARAM TEXTILES LIMITED	March 23, 2023
EMPLOYEES STATE INSURANCE CORPORATION Vs. SREE VISALAM CHIT FUND LTD	March 20, 2023
EMPLOYEES’ STATE INSURANCE CORPORATION Vs. THIRUVETTAI AYYANAR SPINNERS (P) LTD	June 5, 2023
EMPLOYEES’ STATE INSURANCE CORPORATION Vs. R. SHANTHI	June 23, 2023
ENFORCEMENT DIRECTORATE Vs. T.T.V. DHINAKARAN	October 20, 2023
ESAKKIMUTHU Vs. STATE	December 28, 2023
ESAKKIMUTHU Vs. STATE	April 12, 2023
ESRAVEL Vs. DISTRICT COLLECTOR	February 3, 2023
ESWARI Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU	January 25, 2023
EVOLVE BUSINESS VENTURES Vs. AIRPORT DIRECTOR	October 4, 2023
EXECUTIVE ENGINEER (E) Vs. PRESIDING OFFICER	August 17, 2023
EXECUTIVE ENGINEER, TAMIL NADU HOUSING BOARD Vs. SAROJA	July 27, 2023
EXECUTIVE OFFICER Vs. DISTRICT COLLECTOR	April 21, 2023
EXECUTIVE OFFICER, DEPUTY COMMISSIONER Vs. G.R. ARUMUGAM PILLAI	September 25, 2023
FAHEETH ALI Vs. INSPECTOR OF POLICE	November 28, 2023
FAISAL RAHMAN Vs. STATE	December 28, 2023
FAROK SARKARI Vs. NEW FINN GROUPS	November 9, 2023
FATHIMA BEEVI Vs. NEELAKANDA PILLAIYAR KOIL DEVASTHANAM ENTHAL MUDAPULIKADU, PERAVURANI TALUK	January 6, 2023
FATHIMA BIBI Vs. DEPUTY SECRETARY TO THE MINISTRY OF HOME AFFAIRS, NEW DELHI	January 27, 2023
FAZIL Vs. STATE	August 29, 2023
FEDERAL BANK LTD Vs. SUB REGISTRAR,OFFICE OF SUB REGISTRAR	February 8, 2023
FELIX JEROME Vs. AROCKIYA PREETHY	October 6, 2023
FEROSE KHAN Vs. HINA KAUSER	July 10, 2023
FIJAR ALI Vs. STATE	January 5, 2023
FINE HANDLING & AUTOMATION Vs. USSOR MACHINE TOOLS	January 25, 2023
FIROSKHAN Vs. STATE	January 11, 2023
FIVE MEMBERS COMMITTEE Vs. PRESIDENT OFFICER	January 2, 2023
FLORAMARY Vs. STATE	March 24, 2023
FOOD CORPORATION OF INDIA Vs. ADDITIONAL COMMISSIONER AND REGIONAL DIRECTOR	October 18, 2023
FREENAWINCY Vs. SARAN ROZARIO	February 2, 2023
FRONTLINE NCR BUSINESS SOLUTION P LTD Vs. REDINGTON (INDIA) LTD	January 6, 2023
FUN WORLD & RESORTS INDIA PVT. LTD. Vs. PRINCIPAL SECRETARY TO GOVERNMENT	January 23, 2023
G. CHINNAIAH Vs. SUPERINTENDENT OF POLICE, MADURAI	March 21, 2023
G. DHANASEKARAN Vs. SUPERINTENDENT OF POLICE, THANJAVUR	March 30, 2023
G. DHAVAMANI Vs. BALASUNDARI	February 3, 2023
G. FELSHIA VASANTHI Vs. R. SEKAR	January 30, 2023
G. GOPI Vs. SUPERINTENDENT OF POLICE, TRICHY	March 24, 2023
G. INDIRA Vs. G. THYAGARAJAN	February 7, 2023
G. JAWAHAR Vs. EXEMPLARR WORLDWIDE LTD	December 15, 2023
G. JAYANTHI Vs. A. RAGHUVARAN	January 5, 2023
G. KALAISELVI Vs. SUJARAM	February 7, 2023
G. KALYANASUNDARAM Vs. K. CHANDRA	January 9, 2023
G. KAMALESH Vs. STATE OF TAMILNADU	February 15, 2023
G. KANNAN Vs. INDIAN	April 12, 2023
G. KOTHANDAPANI Vs. STATE OF TAMIL NADU	February 1, 2023
G. KUMAR Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT	June 1, 2023
G. KUMAR Vs. INSPECTOR OF POLICE, THIRUVALAM POLICE STATION	July 12, 2023
G. LAKSHMI Vs. U. SARASWATHI	April 13, 2023
G. M. VIKRANTH Vs. M. C. RAVIKUMAR	January 2, 2023
G. MAGENDRAN Vs. NAGARANI	March 20, 2023
G. MANIKANDAN Vs. STATE	April 10, 2023
G. MARUTHACHALAM Vs. N. JOTHIMANI	January 12, 2023
G. MOHAMED HUSSAIN MALIM Vs. GOVERNMENT OF PUDUCHERRY	September 25, 2023
G. NIROSHA Vs. R. PRABHU	January 23, 2023
G. RAJENDRAN Vs. G. SOUNDARARAJAN	September 20, 2023
G. RAMAU Vs. JAWADU HILL TEAK AND AGRI HORTICULTURAL FARMS PRIVATE LIMITED	July 14, 2023
G. RATHINASABAPATHY Vs. PONNI CHARITABLE TRUST	January 19, 2023
G. SENTHILKUMAR Vs. MINOR S. SRUKTHEKSHA	February 7, 2023
G. SHANMUGASUNDAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT	January 11, 2023
G. SUBBAIAH KONAR Vs. INSPECTOR GENERAL OF REGISTRATION	March 29, 2023
G. SUNIL PANICKAR Vs. G.N. GOMATHY	February 9, 2023
G. SYED KUTHARATHULLA Vs. SECRETARY	January 27, 2023
G. VENKATAPATHY Vs. STATE	March 23, 2023
G. VINOTH KUMAR Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	January 2, 2023
G. YOGEETHA Vs. V. S. SHARVENDIRAN	January 12, 2023
G.ALAGAR MANIKANDAN Vs. INSPECTOR OF POLICE	October 4, 2023
G.BALASUBRAMANIYAN Vs. STATE	August 16, 2023
G.CHITRA GUNASEKARAN Vs. V.NATARAJAN	June 22, 2023
G.GOKULDAS Vs. C.JAYARAMAN	March 3, 2023
G.GOPAL Vs. OMBUDSMAN TAMILNADU LOCAL BODIES	February 16, 2023
G.MALLIKA Vs. E.SUBASH	June 30, 2023
G.MOORTHY Vs. STATE	April 13, 2023
G.MURALI Vs. GURUMURTHY	June 16, 2023
G.MUTHUMARI Vs. SUPERINTENDENT OF POLICE	September 21, 2023
G.PACKIA NADAR Vs. T.VIJAYALAKSHMI	November 10, 2023
G.RAMAKRISHNAN Vs. STATE	September 14, 2023
G.RANI Vs. M.THIAGARAJAN	September 7, 2023
G.SUBRAMANIAN Vs. K.PHANINDRA REDDY	February 10, 2023
G.T.L.INFRASTRUCTURE LIMITED Vs. AMALADOSS	March 16, 2023
G.V. FILMS LTD Vs. PRABHUDAS GURUMUKH SINGH	February 24, 2023
G.VENKATESH Vs. BRIDGE FEDERATION OF INDIA	August 7, 2023
GAJA LAKSHMI Vs. M.GOPINATH	February 7, 2023
GALAXY AMEZE KINGDOM LIMITED Vs. UNION OF INDIA	April 10, 2023
GANAPATHIAMMAL Vs. KANAGALAKSHMI	February 20, 2023
GANAPATHY Vs. PAPANASAM	November 10, 2023
GANAPATHY SUBRAMANIAN Vs. GANAPATHY SUNDARAM	August 17, 2023
GANAPATHY SUBRAMANIAN Vs. GANAPATHY SUNDARAM (DIED)	June 26, 2023
GANDHI MEENAL Vs. JOTHI MUTHURAMALINGAM	December 4, 2023
GANESAN Vs. INSPECTOR OF POLICE	March 28, 2023
GANESAN Vs. INSPECTOR OF POLICE	November 29, 2023
GANESH Vs. STATE	April 21, 2023
GANESH KUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT	December 12, 2023
GAYATHRI RAGURAMM Vs. A. KASI	October 9, 2023
GEETHA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	October 16, 2023
GEETHA Vs. SUPERINTENDENT OF POLICE TIRUPATHUR	March 24, 2023
GEETHA BASKAR Vs. STATE	September 22, 2023
GEJAGATTI SRI KARUVANNARAYOR TEMPLE Vs. COMMISSIONER HINDU RELIGIOUS	November 2, 2023
GENERAL MANAGER Vs. VANGI VANIGA THODARBALARGAL SANGAM	June 15, 2023
GHANDHI RAJAN Vs. STATE	October 11, 2023
GHANSHYAM HEMDEV Vs. BHARATHI RAJA	March 31, 2023
GHOUSE BAIG Vs. MAHAMUDA BEGUM (DIED)	January 3, 2023
GILGAL GOSPEL MISSION Vs. R. S. GOPALAN	January 30, 2023
GITA Vs. STATE	March 30, 2023
GNANAMANIKANDAN Vs. STATE	January 11, 2023
GNANASEKAR Vs. STATE	November 6, 2023
GNANASEKARAN Vs. BALASUBRAMANIAN	March 2, 2023
GNANASEKARAN THIYAGARAJ Vs. STATE REP.BY THE DEPUTY SUPERINTENDENT OF POLICE	August 16, 2023
GNANASELVI Vs. SECRETARY TO GOVERNMENT (HOME)	March 27, 2023
GNANASOUNDARI Vs. G.VIJAYAKALA	October 20, 2023
GODFREY PHILLIPS INDIA LIMITED Vs. KHODAY INDIA LIMITED	November 9, 2023
GOKUL Vs. STATE	August 9, 2023
GOKULAN Vs. STATE	June 12, 2023
GOPAL Vs. INSPECTOR OF POLICE	August 7, 2023
GOPAL AND NAKKHEERAN GOPAL Vs. INSPECTOR OF POLICE	August 7, 2023
GOPALSAMY JAYARAMAN (DIED) Vs. KOTHANDARAMAN	February 24, 2023
GOPINATH Vs. STATE	October 26, 2023
GOPINATH Vs. STATE	January 9, 2023
GOTHAINAYAKI Vs. ARUMUGA NAINAR	April 10, 2023
GOVERNMENT OF TAMIL NADU Vs. BDVS HOTELS (P) LTD	November 1, 2023
GOVERNMENT OF TAMIL NADU Vs. P.PERUMAL	October 4, 2023
GOVINDAN Vs. MALAICHAMY	April 13, 2023
GOVINDAN Vs. STATE OF TAMIL NADU	March 28, 2023
GOVINDAN Vs. PAVADAI GOUNDER (DIED)	November 15, 2023
GOVINDASAMY Vs. RAMAMURTHY	April 21, 2023
GOVINDASAMY Vs. STATE	November 21, 2023
GOWPATT ASSOCIATES Vs. SUPERINTENDING ENGINEER	December 12, 2023
GOWRI Vs. POORANIAMMAL (DIED)	November 30, 2023
GOWTHAM KUMAR Vs. STATE	October 31, 2023
GPE (INDIA) LTD Vs. TWARIT CONSULTANCY SERVICES PRIVATE LIMITED	January 5, 2023
GUBENDRAN Vs. STATE	October 3, 2023
GUNASEKARAN Vs. STATE OF TAMIL NADU	November 23, 2023
H. B. ARJUNAN Vs. B. CHENDRAN	March 23, 2023
H. HAROON RASHEED Vs. SUB REGISTRAR, TIRUPUR JOINT	March 27, 2023
H.H. POOYAM THIRUNAL GOWRI PARVATHI BAI Vs. STATE OF TAMIL NADU	April 25, 2023
H.H.SANKARACHARYA SWAMIGAL Vs. GOVT. OF TAMIL NADU	December 8, 2023
H.HAJAMYDEEN Vs. K.S.SANJAYAN	April 6, 2023
H.K.BHOJAN Vs. DIAMOND EQUIPMENTS AND ENGINEERS	January 10, 2023
H.RAJA Vs. STATE	August 29, 2023
HARI VIGNESH R. Vs. STATE OF TAMIL NADU	February 6, 2023
HARIKRISHNAN Vs. INSECTOR OF POLICE	April 6, 2023
HARINATH Vs. STATE	January 6, 2023
HARINI Vs. STATE OF TAMIL NADU	April 28, 2023
HARISH BABU Vs. STATE	January 4, 2023
HARIWAY LINES PVT. LTD Vs. DEBT RECOVERY APPELLATE	June 12, 2023
HASINA Vs. SECRETARY TO GOVERNMENT (HOME)	March 29, 2023
HASINA BEGUM Vs. SHOUKATH ALI	June 20, 2023
HDFC INSURANCE CO. LTD Vs. MALLIKA	December 15, 2023
HDFC LTD. Vs. DANIEL SANLUEL	June 21, 2023
HEMAVATHY Vs. ADMINISTRATOR GENERAL	July 25, 2023
HEMCHANDRA GURUNATH JAVERI Vs. FAST TRACK LOGISTICS	February 6, 2023
HI-TECH CARBON Vs. GOVERNMENT OF TAMIL NADU	June 14, 2023
HIGH COURT OF JUDICATURE AT MADRAS Vs. THIRUMALAI	March 1, 2023
HINA SUNEET SHARMA Vs. NISSAN RENAULT FINANCIAL SERVICES INDIA PRIVATE LIMITED	February 15, 2023
HINDUSTAN UNILEVER LTD. Vs. DEPUTY DIRECTOR SUB REGIONAL OFFICE	June 26, 2023
I. SALALUDEEN IBRAHIM Vs. STATE OF TAMIL NADU	April 6, 2023
I. SELVAM Vs. OFFICIAL LIQUIDATOR, HIGH COURT MADRAS, AS PROVISIONAL LIQUIDATOR OF MAXWORTH ORCHARDS (INDIA) LIMITED	February 13, 2023
I.S. IBRAHIM Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT	April 13, 2023
ICICI BANK LTD Vs. A. VAIYAPHURI	April 13, 2023
ICICI LOMBARD GENERAL INSURANCE Vs. SARANYA	February 2, 2023
IDBI BANK Vs. MINOR SRI HARI AADHARSH	September 27, 2023
IDOL ARULMIGHU KALAYANA Vs. P.V.SRINIVASAN	August 1, 2023
IDOL OF ARULMIGU SRI Vs. UNION TERRITORY OF PONDICHERRY	June 30, 2023
IDOL OF SRI RENGANATHASWAMY Vs. J. SRIRAM	April 13, 2023
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. THULASIAMMAL	December 1, 2023
IFFCO TOKYO GENERAL INSURANCE, COMPANY LTD. Vs. BOOTHATHAN	March 27, 2023
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. ARUMUGATHAMMAL	March 31, 2023
ILAMPIRAIYAN Vs. PETHI	September 26, 2023
ILAVARASAN Vs. SUPERINTENDENT OF POLICE	May 5, 2023
ILAYANGUDI MUSLIM EDUCATIONAL ASSOCIATION Vs. STATE OF TAMIL NADU	October 16, 2023
ILAYARAJA Vs. STATE	August 31, 2023
ILIYASH Vs. DEEPAN CHAKRAVARTHI	February 10, 2023
IMAGE INFOTAINMENT LIMITED Vs. LABOUR INDIA PUBLIC SCHOOL AND JUNIOR COLLEGE	August 18, 2023
IMIRATE HOUSING DEVELOPMENT PVT LTD. Vs. C. SIVARAJ	January 27, 2023
IMMANUVEL Vs. STATE	March 17, 2023
INDIA CEMENTS LTD Vs. USHA DEVI	September 7, 2023
INDIAN OIL CORPORATION LIMITED Vs. DEPUTY COMMISSIONER (ST) - IV	January 4, 2023
INDIRA M Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	April 6, 2023
INDIRANI Vs. SARASWATHY	October 5, 2023
INDUMATHI Vs. S.KAVITHA	February 21, 2023
INSPECTOR GENERAL OF REGISTRATION Vs. S. ANBAZHAGAN	April 26, 2023
INSPECTOR GENERAL OF REGISTRATION, REGISTRATION DEPARTMENT Vs. M. MURUGAN	June 21, 2023
INSPECTOR OF POLICE, CBCID Vs. SIGAMANI	August 3, 2023
INTELLIGENCE OFFICER Vs. MARKANDAN	January 20, 2023
IRUDAYARAJ Vs. STATE	August 11, 2023
ITC LIMITED Vs. BRITANNIA INDUSTRIES LTD	July 14, 2023
ITC LIMITED Vs. GOLDEN TOBACCO LIMITED	June 7, 2023
ITC LIMITED Vs. BRITANNIA INDUSTRIES LTD	November 8, 2023
ITC LIMITED HAVING ITS MANUFACTURING UNIT, COIMBATORE Vs. DISTRICT ENVIRONMENTAL ENGINEER	April 12, 2023
J. AMALANATHAN Vs. REV. ALPHONSE MANIKAM, THE SECRETARY, ST. XAVIERS COLLEGE (AUTONOMOUS), PALAYAMKOTTAI, TIRUNELVELI	February 9, 2023
J. AMSAVENI Vs. STATE OF TAMIL NADU	April 24, 2023
J. BANU Vs. MD. KALLEEMULLAH	January 11, 2023
J. JAYAPRAKASH Vs. REVENUE DIVISIONAL OFFICER	April 10, 2023
J. JAYARAJ Vs. CHIEF EDUCATIONAL OFFICER	November 17, 2023
J. K. KRISHNAMOORTHY Vs. EXECUTIVE OFFICER, A/M RAJAGOPALASWAMI THIRUKOIL, PUDUPALAYAM, CUDDALORE	January 4, 2023
J. KALPANA Vs. K. JAYAKUMAR	January 5, 2023
J. LILLY KANAGARANI Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR	March 31, 2023
J. NISHA Vs. SYED AMZETH	January 5, 2023
J. PRASATH Vs. STATE	April 24, 2023
J. S. AUGUSTINE BABU RAJ Vs. SPECIAL COMMISSIONER FOR LAND REFORMS, CHEPAUK, CHENNAI - 600005	February 10, 2023
J. SATHIYAVANI Vs. S. NIJANTHAN	January 27, 2023
J. SAVITHRI Vs. SELVARAJ	September 19, 2023
J. SEKAR Vs. OM SRI ANANDA SAIRAM DHYANAKOODAM	January 9, 2023
J. SHANTHA LINGAM Vs. COMMISSIONER	June 1, 2023
J. SUSEELA Vs. TAMIL NADU PRINCIPAL REVENUE CONTROL OFFICER CUM	March 30, 2023
J. TAMILRAJAN Vs. DIRECTOR OF SCHOOL EDUCATION	March 21, 2023
J. TAMILSELVAN Vs. M. RAJENDRAN	January 30, 2023
J. THIRUVENGADAM Vs. KALAIMAGAL SABHA BY ITS PRESIDENT	January 2, 2023
J. THOMAS Vs. S. KARUPPUSAMY	January 31, 2023
J. VICTOR Vs. V.S. SANKAR RAJU	August 1, 2023
J.ESWARAN Vs. STATE BY THE INSPECTOR OF POLICE	November 9, 2023
J.JANAKIRAM Vs. M.SATHYABAMA	November 8, 2023
J.JAYAKANTH Vs. STATE	August 14, 2023
J.JOHN JOSEPH PRINGSTON Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	November 17, 2023
J.KAJA MOINUDEEN Vs. AUTHORIZATION COMMITTEE	October 9, 2023
J.N. JAHATH RAMJEE Vs. STATE	April 18, 2023
J.PACKIAM Vs. P.RAJE	November 10, 2023
JAFFER HUSHAIN Vs. STATE	September 25, 2023
JAGADHA Vs. STATE OF TAMIL NADU	March 29, 2023
JAGADHEESWARI Vs. B.BABU NAIDU	July 20, 2023
JAMES Vs. STATE	December 5, 2023
JAMUNA RANI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	December 21, 2023
JASMINE Vs. SHEEJU SELVA ROJI	February 10, 2023
JATA SHANKAR MISHRA Vs. CHEMBADEVI	January 10, 2023
JATA SHANKAR MISHRA Vs. CHAMPA	March 27, 2023
JAYA SELVI Vs. STATE	November 30, 2023
JAYACHITRA Vs. SUPERINTENDENT OF POLICE, KRISHNAGIRI DISTRICT	January 2, 2023
JAYALAKSHMI Vs. STATE	October 18, 2023
JAYARAM Vs. STATE	July 5, 2023
JAYASUDHA Vs. MOORTHY	January 9, 2023
JEEVA RAJA Vs. STATE	February 13, 2023
JEROME PAULRAJ Vs. ALEXIS AMALA JENCY	February 10, 2023
JEYA MUTHULINGAM Vs. DEPUTY SUPREINTENDENT OF POLICE	October 12, 2023
JEYA.M Vs. PRINCIPAL SECRETARY	August 18, 2023
JEYARATHNAM Vs. SAMUEL NICKSON	September 19, 2023
JK MEDICAL SYSTEMS PVT. LTD Vs. VIVEKANANDA MATCH COMPANY	October 13, 2023
JOHN BOSCO Vs. VARGHESE	January 30, 2023
JOHN KENNADY Vs. STATE	December 29, 2023
JOSEPH JAYASEELAN Vs. STATE	June 2, 2023
JULI D. SILVA Vs. LAWRENCE KUMAR	February 7, 2023
JUSTICE BASHEER AHMED SAYEED COLLEGE Vs. STATE OF TAMIL NADU	September 29, 2023
JUSTIN Vs. INSPECTOR OF POLICE	April 6, 2023
K. AARUMUGAM Vs. SUPERINTENDENT OF POLICE	March 23, 2023
K. ADAIKKALAM Vs. SHOLAPURAM CHETTIAR URAVIN MURAI TRUST	June 27, 2023
K. ANANTHA PERUMAL Vs. INSPECTOR OF POLICE	March 31, 2023
K. ANNADURAI Vs. A. GUNASEKARAN	February 7, 2023
K. ARULJOTHI Vs. STATE	March 23, 2023
K. ARUMUGAM Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT, FORT ST. GEORGE, CHENNAI - 09	February 13, 2023
K. ARUN NAGARAJ Vs. P.BHARATHIRAJ	March 10, 2023
K. B. HEMCHAND Vs. K. J. SHANKAR	January 10, 2023
K. BALASUBRAMANIAM Vs. AKBBAR SAHIB	March 30, 2023
K. BHUVANESWARI Vs. R. LAKSHMI	February 3, 2023
K. CHAKRAPANI Vs. N. BRINDHA	May 25, 2023
K. CHANDRABABU Vs. DIRECTOR, BHABA ATOMIC RESEARCH CENTRE	February 2, 2023
K. CHANDRASEKARAN Vs. K. SHYAMALAMBA (DIED)	April 28, 2023
K. CHINNUSAMY Vs. MANAGING DIRECTOR	February 7, 2023
K. CHIRANJEEVI Vs. UNION OF INDIA	March 1, 2023
K. DHARMAR Vs. GANESAN	July 31, 2023
K. DILIPKUMAR Vs. N. SATHYA	January 2, 2023
K. GAJENDRAN Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE	March 29, 2023
K. GANESH Vs. SUPERINTENDENT OF POLICE	April 6, 2023
K. GAYATHRI Vs. D. KARTHIK	January 30, 2023
K. INDULEKHA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION, CHENNAI	July 31, 2023
K. K. SELVAM Vs. RAJARAJESWARI	June 30, 2023
K. KAILASAMOORTHY Vs. N. INDIRADEVI	November 21, 2023
K. KAMALA Vs. ARULMIGHU NANDEESWARASWAMY DEVASTHANAM	December 20, 2023
K. KANIMOZHI Vs. P. UDHAYAKUMAR	January 23, 2023
K. KANNAMANI Vs. COMMISSIONER AND PRINCIPAL SECRETARY	March 7, 2023
K. KARTHIK CHANDRAN Vs. KALI AERATED WATER WORKS PVT. LTD	October 30, 2023
K. KASI Vs. CHAIRMAN V.O. CHIDAMBARANAR PORT TRUST	November 27, 2023
K. KOLAPPA PILLAI Vs. KAKARLA USHA, I. A. S. , SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, SECRETARIAT, CHENNAI -8	February 7, 2023
K. KRISHNASWAMI Vs. G. SUBRAMANI	February 21, 2023
K. KUMAR Vs. MAHABOOMARIAM BEEVI	March 1, 2023
K. KUMARESAN Vs. STATE	May 18, 2023
K. KUTTI Vs. STATE OF TAMIL NADU	March 31, 2023
K. LOGANATHAN Vs. A. ELANGO	November 2, 2023
K. LOKANATHA RAO Vs. E.N. HARINATH SINGH	September 27, 2023
K. M. H. RAFIYUTHEEN Vs. STATE BY INSPECTOR OF POLICE	January 25, 2023
K. MADHAVAN Vs. PUBLIC	March 20, 2023
K. MAHENDRAN Vs. C. SELVRAJ	August 23, 2023
K. MAHESHWARI Vs. R. KUMAR	January 12, 2023
K. MALAIRAJ Vs. INSPECTOR OF POLICE	August 28, 2023
K. MANI Vs. STATE OF TAMIL NADU	March 20, 2023
K. MANOKARAN Vs. DISTRICT REGISTRAR	April 27, 2023
K. MARIAPPAN Vs. STATE OF TAMILNADU	July 19, 2023
K. MARIMUTHU Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF	March 31, 2023
K. MUTHU SUMATHI Vs. TAMIL NADU STATE ELECTION COMMISSION	February 9, 2023
K. NEELAKANDAN Vs. STATE	March 30, 2023
K. NITHYASHREE Vs. UNION OF INDIA	March 30, 2023
K. PALANIVEL Vs. GOVERNMENT OF TAMIL NADU	April 11, 2023
K. PATTAMAL Vs. COMMISSIONER GREATER CHENNAI CORPORATION CHENNAI	March 27, 2023
K. PERIYASAMY Vs. N. NANDHINI	January 20, 2023
K. PERUMAL SAMY RISHI, Vs. A.N. LAKSHMIPATHY	January 25, 2023
K. PRABHAKARAN Vs. MR. K. GOVINDARAJ	February 3, 2023
K. R. PRAKASH CHETTIYAR Vs. B. ABDUL	February 15, 2023
K. R. RAMANUJAM Vs. SRI NARASUS COFFEE COMPANY PRIVATE LTD	April 5, 2023
K. RAJAN Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE	April 3, 2023
K. RAJAPANDI Vs. SUPERINTENDENT OF POLICE	March 29, 2023
K. RAJKUMAR Vs. SUPERINTENDENT OF POLICE	March 30, 2023
K. RAMANARAYANAN Vs. SECRETARY TO GOVERNMENT	January 23, 2023
K. RAMASAMY Vs. DISTRICT FOREST OFFICER, THE DISTRICT FOREST OFFICE, VILLUPURAM	January 5, 2023
K. REVATHY Vs. J. GOPALAKRISHNAN	January 30, 2023
K. ROSELINE MALLIKA Vs. A. R. V. BALACHANDAR	January 23, 2023
K. S. ABDUL RAJAK Vs. SHANMUGAM	November 22, 2023
K. S. GANESAN Vs. P. S. DEIVARAJ	April 6, 2023
K. S. KAARTHIK Vs. K. SATHIVEL	January 25, 2023
K. S. MANI ELECTRICALS Vs. UNION OF INDIA	April 10, 2023
K. S. SUDHAKAR Vs. P. MAHAVIR MEHTA	February 6, 2023
K. SAMINATHAN Vs. PAPPATHI	October 31, 2023
K. SAMPATH KUMAR Vs. S. KUMARASWAMY	June 20, 2023
K. SENTHIL KUMAR Vs. MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD, NANDANAM, CHENNAI	February 6, 2023
K. SENTHILKUMAR Vs. INSPECTOR OF POLICE, KUNDADAM POLICE STATION	January 11, 2023
K. SHOBHA Vs. KALAISELVI	September 20, 2023
K. SRIDEVI Vs. S.S. KRISHNAMURTHY	August 24, 2023
K. SUBRAMANIAN Vs. K. MALATHI	July 17, 2023
K. SUJATHA Vs. K. THIRUMALAIYANDI PILLAI	July 18, 2023
K. SUMITHRA Vs. R. P. DURAIBABU	January 5, 2023
K. THAMILSELVI Vs. LAKSHMI	March 23, 2023
K. THANIGAIMALAI Vs. DEPUTY REGISTRAR (HOUSING) CHENGALPUT DIVISION	February 3, 2023
K. THENNAVAN Vs. SUPERINTENDENT OF POLICE	March 20, 2023
K. VARADHARAJAN Vs. BHAKIYALAKSHMI	January 6, 2023
K. VASAN Vs. GOVERNMENT OF TAMIL NADU	January 4, 2023
K. VELUSAMY Vs. C. EASWARAN	November 28, 2023
K. VENKATARAMAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES, VELLORE	January 27, 2023
K.A.NAUSHAD Vs. LIYA CREATION	March 1, 2023
K.ADIKESAVA Vs. STATE	July 12, 2023
K.B.GEORGE Vs. STATE	June 23, 2023
K.G. PUNITHAKUMAR Vs. INSPECTOR OF POLICE	November 22, 2023
K.G.NATESAN Vs. STATE	January 25, 2023
K.G.SUBRAMANIAN Vs. DEPUTY SUPERINTENDENT OF POLICE	June 13, 2023
K.J.SAHADEVARAJA Vs. V.P.RAJULA	June 23, 2023
K.JEYAKUMAR Vs. L.ARUNACHALAM	February 13, 2023
K.K.C. BALAGANESAN Vs. MANAGING DIRECTOR	January 31, 2023
K.K.C.S. THIRUVAZHI Vs. SRIMAN H.H.PEDDA JEEYANGAR	April 27, 2023
K.KARTHIKEYAN Vs. A.K.K.KANNAN	March 10, 2023
K.KASTURI Vs. JOINT COMMISSIONER	April 12, 2023
K.LETCHOUMY KANAGARAJAN Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	September 19, 2023
K.M. KALIFA MASTHAN SAHIB KADIRI Vs. TAMIL NADU WAQF BOARD	March 20, 2023
K.M.MURTHY Vs. K.B.PUNNIYAKOTTI	August 29, 2023
K.MUNUSAMY Vs. ESWARI ENGINEERING COLLEGE	June 23, 2023
K.N. RAMACHANDRAN Vs. MUTHUMARI	November 8, 2023
K.N.RADHAKRISHNAN Vs. DEPUTY DIRECTOR	October 30, 2023
K.N.RAVINDRAN Vs. G.VENKATESH SURESH	January 27, 2023
K.P. JOHN Vs. PRESIDENT, SOLAVANTHAN NAINAR THOLUGAI	August 1, 2023
K.PALANIAPPAN Vs. DHNALAKSHMI	January 25, 2023
K.PERIYASAMY Vs. M.MADESWARAN	August 22, 2023
K.R. ANDU GOWDER Vs. SAROJA	October 20, 2023
K.R. SAKTHI MURUGESWARI Vs. DIVISIONAL MANAGER, DIVISIONAL OFFICE, LIFE INSURANCE CORPORATION OF INDIA	October 16, 2023
K.R. SUNDARARAJ Vs. M. NATARAJ	July 13, 2023
K.R.JAYAGOPI Vs. HONBLE TAMIL NADU LOKAYUKTA	November 3, 2023
K.R.SELVAM Vs. PAPPA	February 21, 2023
K.REVATHY Vs. EQUITAS SMALL FINANCE BANK LTD	November 1, 2023
K.S. BABURAJ Vs. UNION OF INDIA	October 20, 2023
K.S.ANANDAN Vs. REVENUE DIVISIONAL OFFIC	September 27, 2023
K.S.BEEVI NURRANI Vs. MEMBER SECRETARY	December 13, 2023
K.SABAPATHI Vs. ASSISTANT SUB-INSPECTOR	July 17, 2023
K.SANKARESHWARAN Vs. STATE	August 14, 2023
K.SARAVANAN Vs. INSPECTOR OF POLICE	August 7, 2023
K.SARAVANAN Vs. STATE	January 24, 2023
K.SATHISH Vs. STATE	January 6, 2023
K.SEKAR Vs. D.VENKATESAN	January 5, 2023
K.SHABIR Vs. POONA ENGINEERING COMPANY	October 31, 2023
K.SIVAMANI Vs. INSPECTOR OF POLICE	November 20, 2023
K.THANIKODI Vs. JEYALAKSHMI	November 15, 2023
K.VALLAKONDAMA NAICKER Vs. SARKARAI	November 8, 2023
K.VELLACHAMY MAHENDRAN Vs. VIMALA	August 3, 2023
K.VENKATACHALAPATHY Vs. K.SUBRAMANIAN (DIED)	October 20, 2023
K.YOGARAJ Vs. STATE	November 9, 2023
KABEER HUSSAIN Vs. STATE	November 8, 2023
KADAMBADI INOOTHY VAGAI KONGU CHETTIAR DHARMA PARIBALANA SABAI Vs. DISTRICT COLLECTOR, TIRUPPUR	December 21, 2023
KAJENDRAN, J Vs. SUPERINTENDENT OF POLICE	August 14, 2023
KALAISELVI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU (HOME)	March 30, 2023
KALAIVANAN Vs. SAGAYAMARIE RAYAR	November 2, 2023
KALAIVANI Vs. SECRETARY TO GOVERNMENT (HOME)	March 28, 2023
KALAIYARASI Vs. M.MATHESU	August 9, 2023
KALEESHWARI Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION (DEPARTMENT OF CONSUMER AFFAIRS), ROOM NO. 270, KRISHI BHAVAN, NEW DELHI-110 001	February 15, 2023
KALIAKKAVILAI THINASARI SANTHAI VIYABARIGAL NALA SANGAM Vs. GOVERNMENT OF TAMIL NADU	December 7, 2023
KALIYAMOORTHY Vs. VATHILINGAM	October 20, 2023
KALIYAMOORTHY Vs. INSPECTOR OF POLICE	November 9, 2023
KALLARAI Vs. STATE	December 28, 2023
KALYANA VENKATARAMANASWAMY Vs. M. PALANIVEL	June 19, 2023
KAMALA PRIYA Vs. DISTRICT COLLECTOR	August 17, 2023
KAMARAJ Vs. GANAPATHY	July 21, 2023
KAMATCHI Vs. SECRETARY TO THE GOVERNMENT, HOME	March 27, 2023
KANDASAMY Vs. SRI RANGANATHASWAMY (IDOL)	March 3, 2023
KANGEYAN Vs. STATE	January 19, 2023
KANJANA BASKARAN (DECEASED) Vs. R.SUNDARAM	August 14, 2023
KANNABIRAN TEMPLE Vs. T. PANDURANGAN	January 12, 2023
KANNAIAN NAIDU (DIED) Vs. KAMSALA AMMAL @ BANUMATHI	June 21, 2023
KANNAMMAL Vs. K. N. GOVINDARAJULU	January 2, 2023
KANNAMMAL Vs. NAGAMMAL	June 20, 2023
KANNAN Vs. NALLUSAMY	September 4, 2023
KANNAN Vs. STATE	July 25, 2023
KANNIYAMMAL Vs. STATE	September 20, 2023
KARANAM VENKATA SUBBAIAH Vs. P.RL. THANGAVEL CHETTIAR	June 15, 2023
KARMEGAM Vs. INSPECTOR OF POLICE	December 21, 2023
KARTHI Vs. INSPECTOR OF POLICE	November 10, 2023
KARTHICK Vs. STATE	December 8, 2023
KARTHICK Vs. STATE	June 6, 2023
KARTHICK PRAKASH Vs. STATE	November 1, 2023
KARTHICK.K Vs. S.PARAMESWARAN	February 24, 2023
KARTHIK Vs. INSPECTOR OF POLICE	December 15, 2023
KARTHIK RAGAV Vs. STATE	April 17, 2023
KARTHIKEYAN Vs. STATE REP. BY INSPECTOR OF POLICE	March 8, 2023
KARTHIKEYAN Vs. STATE	September 8, 2023
KARTHIKEYAN Vs. STATE	November 2, 2023
KARTHIKRAJA Vs. STATE	September 27, 2023
KARUNAMOORTHI Vs. INSPECTOR OF POLICE	November 3, 2023
KARUNANITHI Vs. C.J.RASAL	September 22, 2023
KARUPPAIAH Vs. UMA MAGESHWARI	April 21, 2023
KARUPPAIYAN Vs. SUDHAKAR	November 10, 2023
KARUPPASAMY Vs. SUMATHI	June 19, 2023
KARUPPSAMY Vs. DEPUTY SUPERINTENDENT OF POLICE, MADURAI	April 11, 2023
KARUPPUSAMY Vs. INSPECTOR OF POLICE	November 6, 2023
KASI DURAI THALAIVANAR Vs. STATE	September 27, 2023
KASTHURI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME	March 23, 2023
KASTHURI Vs. P. T. PREM SATHEESH	January 5, 2023
KASTURI Vs. RAJASEKAR	March 6, 2023
KATHEEJA Vs. CHIEF SECRETARY TO STATE OF TAMIL NADU	June 6, 2023
KATHIRAMMA Vs. PASAVARAJ	February 2, 2023
KATHIRESAN Vs. STATE	March 6, 2023
KAVASKHAN Vs. STATE	September 15, 2023
KAVEEYA SHRI VAHRI EDUCATIONAL TRUST Vs. LIGHTHOUSE LEARNING PRIVATE LIMITED	January 10, 2023
KAVITHA Vs. V. DAMODARAN	November 8, 2023
KAYALVIZHI Vs. INSPECTOR OF POLICE	December 20, 2023
KENNEL CLUB OF INDIA Vs. UNION OF INDIA	June 6, 2023
KIRAN CHAVA Vs. USHA KIRAN ANNE	January 3, 2023
KIRAN KUMAR CHAVA Vs. USHA KIRAN ANNE	February 1, 2023
KIRAN KUMAR CHUVA Vs. USHA KIRAN ANNE	March 2, 2023
KIRANVITTAL POOJARY Vs. FLYJAC LOGISTICS (P) LTD.	April 19, 2023
KIRUTHIGA Vs. S. CHANDRASEKARAN	March 24, 2023
KISHORE Vs. STATE	July 13, 2023
KNISS LABORATORIES PVT Vs. INVESTIGATING OFFICER	September 19, 2023
KONDACHINNA BOYAN Vs. CHINNASAMY	April 13, 2023
KOOTTALUMOODU ARULMIGU BHADRESWARI DEVASTHANAM Vs. DISTRICT COLLECTOR	May 9, 2023
KOTAK MAHINDRA BANK LIMITED Vs. T. K. KARTHIKEYAN	July 7, 2023
KOWASALIYA Vs. P.SURESH	June 12, 2023
KOZHI Vs. STATE	May 18, 2023
KPR MILL LIMITED Vs. SECRETARY, THE MINISTRY OF TEXTILES, GOVERNMENT OF	March 23, 2023
KRIS HEAVY ENGINEERING AND CONSTRUCTIONS SDN BHD Vs. PUNCAK NIAGA HOLDINGS BERHAD	February 8, 2023
KRISHNA KUMAR MUNDHRA Vs. SHYAMDEV MUNDHRA	December 5, 2023
KRISHNAKUMAR Vs. KASTHURI	June 28, 2023
KRISHNAMOORTHY Vs. VAITHIYALINGAM CHETTIYAR	December 1, 2023
KRISHNAMOORTHY Vs. K. SUNDARESAN	June 1, 2023
KRISHNAN Vs. STATE	January 4, 2023
KRISHNAVENI Vs. RAJENDRAN	March 15, 2023
KRISHNAVENI Vs. K. DAYALAN	January 19, 2023
KUDANKULAM NUCLEAR POWER EMPLOYEES UNION Vs. GOVERNMENT OF INDIA	April 11, 2023
KULANDAIRAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT	December 22, 2023
KUMAR Vs. STATE	February 27, 2023
KUMAR Vs. STATE	September 13, 2023
KUMAR Vs. INSPECTOR OF POLICE	January 6, 2023
KUMAR Vs. STATE	March 28, 2023
KUMARESAN Vs. INSPECTOR OF POLICE	September 26, 2023
KUMBESWARAR KOIL Vs. COMMISSIONER	October 18, 2023
KUMUDHA Vs. N.KUPPUSAMY MUDALIYAR	February 27, 2023
KUNJAN Vs. CHINNU	July 27, 2023
KUPPAN Vs. RUKUMANI AMMAL (DIED)	September 5, 2023
KUPPUSAMY Vs. COMMISSIONER, GUZILIAMPARAI PANCHAYAT UNION (REGULAR)	April 3, 2023
KUTTUB K.Z. Vs. A. SELVARAJ	April 28, 2023
L. DURAIVEL Vs. N. PADMAVATHY	June 5, 2023
L. JAMES Vs. L. ALEX	June 5, 2023
L. JECINTHA MARY Vs. UNION TERRITORY OF PUDUCHERRY	April 11, 2023
L. KOTHANDARAMAN Vs. DISTRICT COLLECTOR, CHINGLEPUT	April 12, 2023
L. MURUGESAN Vs. DEPUTY SUPERINTENDENT OF POLICE	March 29, 2023
L. SUSEELA Vs. C. GEETHA	February 3, 2023
L. UNNAMALAI Vs. SM. DEIVANAI	March 27, 2023
L.VARALAKSHMI Vs. COMMISSIONER	December 6, 2023
LAKSHMANAN Vs. STATE	March 30, 2023
LAKSHMI DEVI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF INDIA MINISTRY OF CONSUMER AFFAIRS FOOD AND PUBLIC DISTRIBUTION (DEPARTMENT OF CONSUMER AFFAIRS)	February 13, 2023
LALITHA Vs. INSPECTOR OF POLICE	November 30, 2023
LALITHA PAUL PONNAIAH Vs. PHILIP NAVARATHINAM	July 20, 2023
LATHA Vs. STATE	September 29, 2023
LATHA Vs. V. S. SHANMUGAVEL	February 3, 2023
LATHA KASTHURI Vs. R. RUKUMANI	February 13, 2023
LATHA SELVI Vs. STATE	February 22, 2023
LAVEN TECHNOBLEND LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	June 6, 2023
LAXMAN K. PATEL Vs. STATE	August 31, 2023
LEELAVATHI Vs. CHELLASWAMI	February 20, 2023
LEKHA Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORP.	January 9, 2023
LIFE INSURANCE CORPORATION OF INDIA LTD Vs. CHAIRMAN, STATE LEVEL SCRUTINY COMMITTEE	March 27, 2023
LOGAMBAL Vs. MAILATHAL	April 28, 2023
LOGESHWARI Vs. STATE	October 12, 2023
LOIS SOPHIA Vs. INSPECTOR OF POLICE	August 16, 2023
LOYOLA SELVA KUMAR Vs. M.SHARON NISHA	June 26, 2023
LSS OCEAN TRANSPORT DMCC Vs. K.I. (INTERNATIONAL) LIMITED	October 16, 2023
LUZ GINZA ASSOCIATION Vs. TAHSILDAR, CHENNAI	March 17, 2023
M. A. M. RAMASWAMY CHETTIAR OF CHETTINAD CHARITABLE TRUST Vs. TAHSILDAR, MYLAPORE	January 23, 2023
M. A. MOHAMED ABDUL KADER Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD, NO. 1, JAFFER SIRANG STREET, VALLAL SEETHAKADHI NAGAR, CHENNAI - 600001	February 1, 2023
M. BALAJI Vs. STATE OF TAMIL NADU	June 30, 2023
M. BALASUBRAMANIAN Vs. V. KULANDAIVEL	January 4, 2023
M. BALASUNDARAM Vs. STATE OF TAMIL NADU	January 3, 2023
M. BHARATHI Vs. VELLORE	April 6, 2023
M. DAYABARY Vs. UNION OF INDIA	February 13, 2023
M. G. DURAISAMY Vs. G. JAYAKUMARI	February 7, 2023
M. HARIHARAN Vs. SUPERINTENDENT OF POLICE KANCHIPURAM	March 24, 2023
M. JEEVITHA Vs. E. SENTHAMILSELVAN	January 30, 2023
M. KANNAN Vs. TECH MAHINDRA LIMITED	January 10, 2023
M. KARPAGAM Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	April 19, 2023
M. KARTHIK Vs. SUPERINTENDENT OF POLICE, MADURAI	March 29, 2023
M. KAVITHA MARY Vs. J. ANTONY JERALD JOSEPH	February 2, 2023
M. KRISHNAN Vs. C. JAWAHAR	May 10, 2023
M. KUMAR Vs. KALAISELVI	January 6, 2023
M. LATHA Vs. PREMA RAJENDRAN	January 12, 2023
M. LOGANATHAN Vs. TAMIL NADU PUBLIC	March 17, 2023
M. MADASAMY Vs. M. ANNABACKIYAM	February 3, 2023
M. MAHESWARI Vs. M. RANJITH KUMAR	January 9, 2023
M. MALARAVAN Vs. T. T. IYYANARAPPAN	February 10, 2023
M. MANI Vs. SHRIRAM CHITS TAMIL NADU (P) LTD.	January 2, 2023
M. MARIAPPAN Vs. STATE	April 6, 2023
M. MICHEAL RAJ Vs. RAYAMMAL	June 7, 2023
M. MUTHUBAVA KALIFULLA Vs. MINOR RAMYABHARATHI	July 6, 2023
M. NARAYANAN Vs. S. VALLI KRISHNAVENI	April 21, 2023
M. PALANI Vs. STATE, REP. BY DEPUTY SUPERINTENDENT OF POLICE	November 1, 2023
M. PANNEERSELVAM Vs. NEVYELI LIGNITE CORPORATION LTD.	January 2, 2023
M. PARAMASIVAM Vs. N. LAKSHMANAN	December 13, 2023
M. PARIMALA Vs. STATE	June 1, 2023
M. PIRATLA Vs. SPECIAL SUB INSPECTOR	November 27, 2023
M. R. IMPEX, HAVING HIS OFFICE AT NAGOOR, Vs. UNION OF INDIA	March 23, 2023
M. RAJA Vs. SUPERINTENDENT OF POLICE	April 5, 2023
M. RAMANI Vs. D. K. JAYASUDHA	January 12, 2023
M. REVATHY Vs. INSPECTOR GENERAL OF REGISTRATION	June 8, 2023
M. S. ALAGARSAMY Vs. SECRETARY, CO-OPERATIVE FOOD & CONSUMER PROTECTION	March 28, 2023
M. S. SENKATHIR PRAKASH Vs. COMMISSIONER HINDU RELIGIOUS CHARITABLE	July 13, 2023
M. SAGADEVAN Vs. K. CHINNARAJAH	January 2, 2023
M. SARANYA KUMARI Vs. R. GANESAN	January 23, 2023
M. SARAVANAN Vs. NAGARAJAN	February 13, 2023
M. SATHISHKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE, THANJAVUR	March 29, 2023
M. SHANMUGAM Vs. GOVERNMENT OF TAMIL NADU	January 20, 2023
M. SHRUTHI Vs. UNIVERSITY GRANT COMMISSION	April 6, 2023
M. SIVABAKIYAM Vs. K. KULANTHAIVEL	January 10, 2023
M. SIVAKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION	January 24, 2023
M. SIVASHANMUGA PRAKASAM Vs. GOPAL, I. A. S. , SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYATRAJ DEPARTMENT, SECRETARIAT, CHENNAI	January 23, 2023
M. SRINIVASA RAGHAVAN Vs. STATE OF TAMIL NADU	January 2, 2023
M. SUBRAMANI Vs. ASSISTANT REGIONAL	March 21, 2023
M. SUBRAMANIAN Vs. KARUPPAYEE	June 7, 2023
M. SWAMINATHAN Vs. STATE OF TAMIL NADU	January 25, 2023
M. SWAMINATHAN Vs. UMASANKAR PERUMALSAMY	January 5, 2023
M. T. SELVARAJ Vs. BRANCH MANAGER, INDIAN OVERSEAS BANK, 4TH MAIN ROAD, BRANCH CODE 2075, ANNA NAGAR, CHENNAI - 600040	January 3, 2023
M. THAMIZHARASU Vs. M. KRISHNAN	September 22, 2023
M. VASANTHA KUMAR Vs. STATE OF TAMIL NADU	April 5, 2023
M. VEERAPPAN Vs. UNION OF INDIA	February 10, 2023
M. VELUTHAI Vs. SUPERINTENDENT OF POLICE	September 29, 2023
M. VENKATESAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION	September 11, 2023
M.ABDUL RAHIM Vs. CHAIRMAN TAMIL NADU WAKF BOARD	January 31, 2023
M.ANBARASAN Vs. STATE	February 16, 2023
M.ARIYANATCHI Vs. INSPECTOR GENERAL OF REGISTRATION	June 27, 2023
M.ARUL KUMAR Vs. P.SHANMUGAM	October 17, 2023
M.BALA Vs. INSPECTOR OF PANCHAYAT	October 4, 2023
M.C. BABY Vs. M/S SASTHA HOME TECH	May 18, 2023
M.C. PANNEERSELVAM Vs. VIGILANCE OFFICER / GENERAL MANAGER	June 12, 2023
M.CHANDRA Vs. INSPECTOR GENERAL OF REGISTRATION	January 19, 2023
M.CHANDRASEKARAN Vs. D.RAMESH	February 21, 2023
M.CT.P. CHIDAMBARAM Vs. M.CT. PETHACHI	June 8, 2023
M.ELANGOVAN Vs. INSPECTOR OF POLICE	December 21, 2023
M.ESWARAPPAN Vs. STATE	September 11, 2023
M.GANESAN Vs. K.PACHIYAMMAL	June 15, 2023
M.GURUPRASAD Vs. ADDITIONAL SUPERINTENDENT OF POLICE	August 29, 2023
M.K.MADHAN Vs. INSPECTOR OF POLICE	December 21, 2023
M.K.MADHAN Vs. INSPECTOR OF POLICE	December 22, 2023
M.KASTHURI RAJAN Vs. STATE	June 13, 2023
M.LAKSHMANAN Vs. KALAIVANI	April 27, 2023
M.MAGESH Vs. STATE	August 30, 2023
M.MOHAMED ABBAS Vs. STATE	August 1, 2023
M.MOHAMED SAFFEE Vs. DISTRICT COLLECTOR, COLLECTOR OFFICE	January 20, 2023
M.N.SADASIVAM Vs. INSPECTOR GENERAL OF REGISTRATION	September 8, 2023
M.NAGARAJAN Vs. STATE	August 28, 2023
M.NARASIMHAN Vs. STATE	February 1, 2023
M.PALRA Vs. STATE	October 16, 2023
M.PUNITHAVALI Vs. METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD	March 24, 2023
M.R. ANAND Vs. CHAIRPERSON TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE	November 24, 2023
M.RAMAMOORTHY Vs. STATE	October 30, 2023
M.RANGASAMY Vs. APPACHI	November 10, 2023
M.RAVI Vs. K.N.KRISHNASAMY	July 17, 2023
M.S.P. PAPER MILLS (P) LTD Vs. M/S. DEVENDRAN COAL INTERNATIONAL PVT. LTD	March 14, 2023
M.SEKARAN (DIED) Vs. PALANIAMMAL	July 11, 2023
M.SELVI Vs. D.SELVAM	September 5, 2023
M.SHIRIJHA Vs. OMBUDSMAN	February 24, 2023
M.VASUDEVAN Vs. DISTRICT REVENUE OFFICER	January 6, 2023
M.VENKATESH Vs. STATE	October 26, 2023
M.VIJAYAKUMAR Vs. S.MANI	August 28, 2023
M/S. DR. MOHANS DIABETES SPECIALITIES Vs. A.S. THULASI SAH	March 23, 2023
M/S. INDUSTRIAL CONNECTIONS CHENNAI Vs. M/S. ENCORE ASSET RECONSTRUCTION COMP. PVT. LTD	November 2, 2023
M/S. K. AND K. PROMOTIONS SA Vs. REGISTRAR OF TRADE MARKS	November 29, 2023
M/S. OYESTER HOMES CHENNAI PVT .LTD. Vs. G.CHOLAN	January 12, 2023
M/S. SUNAICHANDRAN SPINTEX Vs. AUTHORIZED OFFICER	January 2, 2023
M/S. VMR TEXTILES PRIVATE LIMITED Vs. SUB-REGISTRAR, REGISTRATION DEPARTMENT, THIRUPATHUR	November 28, 2023
M/S.FINE HANDLING & AUTOMATION Vs. M/S.TUSSOR MACHINE TOOLS INDIA PRIVATE LIMITED	January 25, 2023
M/S.TEACHERS ASSOCIATION OF NIT Vs. UNDER SECRETARY TO THE GOVERNMENT OF INDIA	August 8, 2023
MAARIYAMMAL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT	March 28, 2023
MADAN MOHAN Vs. STATE	November 6, 2023
MADASAMY Vs. STATE	March 31, 2023
MADHA TRUST Vs. D. DANIEL AMALADOSS	September 4, 2023
MADHAIYAN Vs. VIJAYA	February 7, 2023
MADHAMMA Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF MADRAS	January 23, 2023
MADHAN Vs. STATE	September 27, 2023
MADHAN KUMAR Vs. STATE	May 25, 2023
MADHAYAN Vs. STATE	February 16, 2023
MADRAS BAR ASSOCIATION Vs. ELEPHANT G. RAJENDRAN	November 6, 2023
MADRAS JOURNALISTS Vs. P. RANGARAJAN	January 27, 2023
MADRAS RACE CLUB Vs. GOVERNMENT OF TAMIL NADU	March 29, 2023
MAHA GANAPATHI TEMPLE Vs. P. MUTHUKUMAR	January 24, 2023
MAHALINGA NARAYANAN Vs. KOTAK MAHINDRA BANK LIMITED	August 2, 2023
MAHENDRA KUMAR Vs. SANTHOSH KUMAR	January 5, 2023
MAHENDRA SINGH DHONI Vs. G.SAMPATH KUMAR	December 15, 2023
MAHENDRAN Vs. INSPECTOR OF POLICE	November 20, 2023
MAHENDRAN Vs. SPECIAL TAHSILDHAR	March 31, 2023
MAHESH Vs. STATE OF TAMIL NADU	July 26, 2023
MAHESWARI Vs. AYYAPPAN	July 17, 2023
MAHESWARI Vs. RAMESH RAMIAH	February 22, 2023
MAHESWARI Vs. STATE	April 3, 2023
MAHINDRA WORLD CITY DEVELOPERS LIMITED Vs. MALLESHWARI	February 7, 2023
MAHMOOD ZAFFRANY Vs. STATE	June 2, 2023
MAIVA PHARMA EMPLOYEES UNION Vs. JOINT DIRECTOR	September 13, 2023
MAKMUTHA BEEVI (DIED) Vs. MOHAMED MEERAN (DIED)	December 1, 2023
MALARAVAN Vs. PARVEEN TRAVELS PVT LTD	August 18, 2023
MALATHI Vs. SECRETARY TO THE GOVERNMENT, HOME	March 27, 2023
MALATHY Vs. SHANMUGAVEL	March 16, 2023
MALLIGA KANNAN Vs. STATE	March 20, 2023
MALLIKA Vs. PERIYASAMI	February 27, 2023
MALLIKA Vs. PUSHPAVALLI	July 28, 2023
MAMARTHU MAHAMARIYAMMAN KOVIL Vs. TAMIL NADU STATE	March 23, 2023
MAMTHA Vs. N. MOHAMED JALALUDEEN	January 12, 2023
MANAGEMENT Vs. JOINT REGIONAL DIRECTOR	June 1, 2023
MANAGEMENT Vs. B. PARTHASARATHY	February 2, 2023
MANAGEMENT OF BRAKES INDIA LIMITED Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT	October 6, 2023
MANAGEMENT OF HIGHWAYS Vs. T.SARAVANAN	January 10, 2023
MANAGEMENT OF KHILARI MEDICAL SYSTEM Vs. PRESIDING OFFICER	September 8, 2023
MANAGEMENT OF SIMPSON & CO. LTD. Vs. PRESIDING OFFICER	March 8, 2023
MANAGEMENT OF SRTC TECH SOLUTIONS PVT. LTD Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION	February 9, 2023
MANAGEMENT OF TRIDENT FACILITY SERVICES PRIVATE LIMITED Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, NEW DELHI	January 2, 2023
MANAGEMENT, INDIA CEMENTS LTD Vs. PRESIDING OFFICER	August 3, 2023
MANAGEMENT/THE MANAGING DIRECTOR Vs. P.S.THANGAMANI	January 23, 2023
MANAGER AND PROPRIETOR ARASU AUTOS Vs. GLADSTONE	June 27, 2023
MANAGER, ICICI LOMBARD Vs. SIVAGAMI	May 4, 2023
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. B.M.MURUGAN	June 28, 2023
MANAGER, IFFCO TOKYA GENERAL INSURANCE CO. LTD Vs. J. SURESH	October 20, 2023
MANAGER, NATIONAL INSURANCE CO. LTD Vs. PICHAIKANNU	September 22, 2023
MANAGER, NATIONAL INSURANCE CO. LTD. Vs. THILAGAVATHI	February 2, 2023
MANAGER, RELIANCE GENERAL INSURANCE CO. LTD Vs. K. PALANIVELRAJAN	December 20, 2023
MANAGER, RELIANCE GENERAL INSURANCE CO. LTD Vs. JINEESH V. NAIR	July 17, 2023
MANAGING DIRECTOR Vs. MYTHILI	July 17, 2023
MANAGING DIRECTOR Vs. E. POONGAVANAM	March 10, 2023
MANAGING DIRECTOR Vs. P. SANGEETHARAJ	September 5, 2023
MANAGING DIRECTOR Vs. VIJAYALAKSHMI	April 27, 2023
MANAGING DIRECTOR AMBUR ECONOMIC DEVELOPMENT ORGANISATION LIMITED Vs. YESES INFRASTRUCTURE PRIVATE LIMITED	September 27, 2023
MANAGING DIRECTOR, SAKTHI AUTO AGENCIES Vs. SANTHI	April 19, 2023
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. MUTHUNAYAGI	April 10, 2023
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD Vs. PALANIYAYEE	April 24, 2023
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LTD Vs. THAVAMANI	April 6, 2023
MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD Vs. NACHIMUTHU GOUNDER	January 6, 2023
MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LIMITED Vs. S.JAGANNATHAN	September 5, 2023
MANAGING DIRECTOR, TAMIL NADU STATE TRANS. CORPN. LTD. Vs. KARTHIKEYAN	July 17, 2023
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORP. Vs. A. GEORGE VINCENT	February 28, 2023
MANAGING DIRETOR, TAMIL NADU STATE TRANSPORT CORP. Vs. R.NATARAJAN	January 20, 2023
MANAGING DIRETOR, TAMIL NADU STATE TRANSPORT CORP. Vs. M.NAGARAJ	January 20, 2023
MANGAL SAVITRI BIZCON Vs. LAKSHMI PREMISES PRIVATE LIMITED	October 30, 2023
MANGALANATHA DURAI Vs. STATE	June 8, 2023
MANI Vs. RAVICHANDRAN	January 19, 2023
MANI Vs. STATE	September 22, 2023
MANICKAM Vs. STATE	July 3, 2023
MANICKAM KANDIAR Vs. RENGAMMAL	March 16, 2023
MANIKANDA PRABU Vs. DISTRICT COLLECTOR	January 3, 2023
MANIKANDAN Vs. T. NAGARAJAN	December 19, 2023
MANIKANDAN Vs. STATE	April 5, 2023
MANIKANDAN Vs. INSPECTOR OF POLICE	April 19, 2023
MANIKANDAN Vs. V. UTHIRAPATHI	September 29, 2023
MANIKANDAN Vs. DEPUTY SUPERINTENDENT OF POLICE	March 20, 2023
MANIKANDAN Vs. STATE	October 5, 2023
MANIMARAN Vs. KARTHIKEYAN	June 22, 2023
MANITHA NEYA MAKKAL KATCHI Vs. DISTRICT COLLECTOR, OFFICE OF THE COLLECTORATE BUILDING, RAMANATHAPURAM DISTRICT	January 24, 2023
MANJUNATH Vs. INSPECTOR OF POLICE	December 22, 2023
MANNARU Vs. STATE	February 8, 2023
MANO Vs. STATE	February 24, 2023
MANO Vs. STATE	March 20, 2023
MANOJ, PROPRIETOR PITA POC, CHENNAI Vs. COMMISSIONER, GREATER CHENNAI CORPORATION, CHENNAI	April 10, 2023
MANURKULA DEVANGA VASAGA SALAI Vs. INSPECTOR GENERAL OF REGISTRATION	January 31, 2023
MAREESWARAN Vs. STATE OF TAMIL NADU	October 3, 2023
MARGERET MARY Vs. AMBROSE	August 31, 2023
MARIA ALBERT STANLY Vs. DIAMOND HOSPITAL EQUIPMENTS	December 22, 2023
MARIA VINCENT Vs. STATE	February 24, 2023
MARIAPPAN Vs. INSPECTOR OF POLICE	September 8, 2023
MARIMUTHU Vs. STATE REP. BY INSPECTOR OF POLICE	January 24, 2023
MARIMUTHU Vs. ASSISTANT COMMISSIONER OF POLICE	March 24, 2023
MARITHAI Vs. STATE	June 6, 2023
MARIYA LEELA W/O.PACKIYARAJ Vs. STATE REPRESENTED BYTHE INSPECTOR OF POLICE	November 21, 2023
MARIYAMMAL Vs. ATCHANNA	April 26, 2023
MARUCHAMY Vs. K.P.PASUPATHI	September 11, 2023
MARUTHANDI KONE Vs. SEENI AMMAL	January 24, 2023
MARUTHUPANDI Vs. INSPECTOR OF POLICE	December 11, 2023
MARY AMITHARAJ Vs. V. GEORGE PETER	March 24, 2023
MARY ANTONY Vs. INSPECTOR OF POLICE	December 19, 2023
MARY NAVEENA PREMKUMAR Vs. COMMISSIONER OF POLICE CHENNAI	March 28, 2023
MARY RAJARATNAM Vs. G. SANGEETHA	January 4, 2023
MATHIVANAN Vs. DEIVANAI	March 29, 2023
MATHIYALAKAN Vs. STATE	December 15, 2023
MATHIYAN Vs. STATE, REP. BY INSPECTOR OF POLICE	January 6, 2023
MATHRUBHUMI PRINTING Vs. ADGEAR MEDIA PRIVATE LIMITED	March 29, 2023
MAVILLAPALLI LAVANYA Vs. MAVILLAPALLI SIVA ADITYA	January 12, 2023
MAXWORTH ORCHARDS (INDIA) LTD Vs. B. RAVI BABU	August 22, 2023
MAYAVAN Vs. STATE	September 25, 2023
MAYEE Vs. STATE	July 26, 2023
MAYILRAJ Vs. STATE	July 19, 2023
MEDICAL OFFICER Vs. N.KANNAN	October 12, 2023
MEENA Vs. CHIEF MANAGER	March 3, 2023
MEENAMBAL Vs. SUDHA	February 7, 2023
MEERA Vs. SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT, SECRETARIAT	February 13, 2023
MEGHA AGROTECH PVT LTD. Vs. MBIKAPATHY	October 13, 2023
MEMBER SECRETARY Vs. A.MARIAPPAN	September 26, 2023
MERENE ALEX Vs. GOVERNMENT OF TAMIL NADU	September 26, 2023
METALMAN AUTO PVT. LTD. Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL	January 25, 2023
MFL BC/MBC/OBC EMPLOYEES’ WELFARE ASSOCIATION Vs. UNION OF INDIA	November 16, 2023
MGM HEALTHCARE PRIVATE LTD Vs. VARAMM HEALTHCARE PVT LTD	September 29, 2023
MICHEAL Vs. STATE	November 9, 2023
MICHEAL BUILDERS AND DEVELOPERS PVT. LIMITED Vs. PRESIDENT, ST.ALPHOZA TRUST	January 12, 2023
MINOR Vs. STATE	June 16, 2023
MINOR S.PRIYADHARSAN Vs. SECRETARY TO GOVERNMENT	August 3, 2023
MINOR T. MOHAMED SULOOK Vs. TEX WORLD JAWLI WHOLESALE	January 2, 2023
MINOR T. RAVI BHARATHI Vs. G. SELVARAJ	February 14, 2023
MINOR.AMEERA FATHIMA Vs. J.MOHAMMED RAFIQ RAJA	March 2, 2023
MITAL SURENDIRA Vs. MALACK SAFAA FATHIMA	January 11, 2023
MOHAMED ANSHATH Vs. STATE	January 11, 2023
MOHAMED ASHIQ RAJA Vs. INSPECTOR OF POLICE	November 8, 2023
MOHAMED DAYAN Vs. DISTRICT COLLECTOR	September 8, 2023
MOHAMED HASAN KUTHOUS Vs. STATE	August 31, 2023
MOHAMED HYDER SAYEED Vs. DR. RUKHSAAR FATIMA	March 30, 2023
MOHAMED IRFAN Vs. UNION OF INDIA	November 9, 2023
MOHAMED RIFAS Vs. UNION OF INDIA	December 12, 2023
MOHAMED YUSUF Vs. STATE	February 8, 2023
MOHAMMED AZARUDEEN Vs. STATE	November 2, 2023
MOHAMMED PARVISH Vs. SUPERINTENDENT OF POLICE	March 17, 2023
MOHAMMED RAFI Vs. STATE OF TAMIL NADU	January 11, 2023
MOHAMMED RAZIK JAWZEEK Vs. STATE	April 3, 2023
MOHAMMED SALEEM Vs. RMC TRAVELLERS INN PVT. LTD	August 7, 2023
MOHAMMED USMAN SAHIB Vs. CHAND BASHA	December 13, 2023
MOHAMMED YUSUF Vs. TAMIL NADU WAKF BOARD	April 19, 2023
MOHAMMED ZOHA Vs. STATE	April 24, 2023
MOHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	January 12, 2023
MOHAN RAJ Vs. IYYAPPAN	April 6, 2023
MOHANRAJ Vs. INSPECTOR OF POLICE	August 22, 2023
MOOKAIAH AND SONS Vs. GOPALJI AGARWAL	June 15, 2023
MOOKKAMMAL Vs. STATE OF TAMIL NADU	March 30, 2023
MOORTHI Vs. SUPERINTENDENT OF POLICE, TRICHY	April 10, 2023
MOORTHY Vs. STATE	March 28, 2023
MOTHER INDUSTRIES Vs. S P.L.LEATHERS TANNERY	April 13, 2023
MOTHER SUPERIOR Vs. HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	December 4, 2023
MOTHI PERIYAKARUPPAN Vs. MOTHI AYYAN AMBALAM	June 20, 2023
MR. V.B. SELVAGANAPATHY, B.A.,B.L Vs. REGISTRAR (ADMINISTRATION)	March 16, 2023
MRS. N.A. TAMILSELVI Vs. DIRECTOR	April 17, 2023
MUMTAJ BEGUM Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD.	February 3, 2023
MUNISHKUMAR Vs. STATE	October 26, 2023
MURALI Vs. STATE	October 12, 2023
MURALIKRISHNAN Vs. M. SHANTHI	October 5, 2023
MURLI Vs. GENERAL MANAGER, SOUTHERN RAILWAY	August 31, 2023
MURUGAN Vs. STATE	March 24, 2023
MURUGAN Vs. STATE	July 26, 2023
MURUGAN Vs. STATE	April 12, 2023
MURUGAPPAN ALAGAPPAN Vs. SPECIAL DIRECTOR DIRECTORATE OF ENFORCEMENT SOUTHERN REGIONAL OFFICE	December 11, 2023
MURUGAVEL Vs. MEL-BHUVANAGIRI PONNUSAMY MUDALIAR TRUST	February 1, 2023
MURUGESAN Vs. INSPECTOR OF POLICE	December 15, 2023
MURUGESAN Vs. STATE	January 9, 2023
MURUGESAN Vs. RAJENDRAN	September 27, 2023
MURUGESAN Vs. NARAYANAVADIVOO	March 30, 2023
MUTHALAGU Vs. STATE	October 13, 2023
MUTHAYYAN Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD, GOVERNMENT OF TAMIL NADU	February 9, 2023
MUTHAZHAGU Vs. SUPERINTENDENT OF POLICE, PUDUKKOTAI,	March 24, 2023
MUTHIAH (DECEASED) Vs. RAJAM (DIED)	May 24, 2023
MUTHIAN SIVATHANU Vs. EMKAY GLOBAL FINANCIAL SERVICES LIMITED	January 19, 2023
MUTHOOT FINCORP LTD Vs. INSPECTOR OF POLICE, DISTRICT CRIME BRANCH	September 13, 2023
MUTHU GOUNDER Vs. MURUGAIYAN	March 17, 2023
MUTHU SUBRAMANIA GURUKKAL Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE	June 26, 2023
MUTHUCHAMY Vs. NEELAVATHY	August 1, 2023
MUTHUKRISHNAN Vs. STATE	February 2, 2023
MUTHUKRISHNAN Vs. MUTHUSAMY	November 20, 2023
MUTHUKUMAR Vs. VIJAYALAKSHMI	February 15, 2023
MUTHULAKSHMI Vs. S. PARTHIBAN	October 13, 2023
MUTHULAKSHMI Vs. SECRETARY TO THE GOVERNMENT HOME	March 23, 2023
MUTHULAKSHMI Vs. STATE	July 17, 2023
MUTHUPANDI D Vs. COMMISSIONER	October 6, 2023
MUTHURAMALINGAM Vs. STATE	August 18, 2023
MUTHURAMAN Vs. STATE	November 10, 2023
MUTHUSAMY Vs. RAJAGENKESH KUMAR	June 6, 2023
MUTHUSAMY Vs. VINAYATHAN	February 6, 2023
N. AAFRA FARZANA Vs. KHWAAJAA MOINUDDIN	January 25, 2023
N. AMSAVENI Vs. R. LOGANATHAN	April 6, 2023
N. ARASU Vs. CORPORATION OF CHENNAI	January 2, 2023
N. ARUN KUMAR Vs. R. PRITHI SILVIYA	January 25, 2023
N. DEVI Vs. P. RAJA	January 5, 2023
N. DHATCHARAJ Vs. H. V. JANARTHANAN	January 2, 2023
N. GOVINDARAJ Vs. JOINT REGISTRAR COOPERATIVE SOCIETIES	March 20, 2023
N. HEPZHIBA Vs. P. TENNYSON	January 25, 2023
N. K. JINNAH Vs. M. RAJA	January 3, 2023
N. KALAVATHY Vs. SRIRAMULU NAIDU	June 7, 2023
N. KANNAN Vs. SPECIAL SECRETARY TO GOVERNMENT	March 31, 2023
N. KANNAN Vs. STATE	September 8, 2023
N. MUTHUKUMAR Vs. DISTRICT REVENUE OFFICER	January 25, 2023
N. NARESH Vs. V. PARTHIBAN	July 31, 2023
N. NATARAJAN Vs. STATE OF TAMIL NADU	January 6, 2023
N. NATTATHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT	January 30, 2023
N. PACHAIYAMMAL Vs. DISTRICT COLLECTOR	July 14, 2023
N. PALAMALAI Vs. RAMACHANDRAN	March 20, 2023
N. RADHAKRISHNAN Vs. K. MADHURA	January 12, 2023
N. RAJADURAI Vs. BENADICT	December 21, 2023
N. RAJATHI Vs. MANAGER - CANARA BANK	January 6, 2023
N. RAJESWARI AMMAL Vs. C. CHINNASWAMI NAICKER	March 17, 2023
N. SIVAKUMAR Vs. SUB REGISTRAR, DISTRICT REGISTRAR OFFICE 27/14 VETERINARY HOSPITAL ROAD NANDANAM CHENNAI 600035	January 20, 2023
N. SIVALINGAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD OFFICE	January 12, 2023
N. UGANCHAND KUMAWAT Vs. INSPECTOR OF POLICE	September 29, 2023
N.ANNAMALAI Vs. P.THANGAMANI	March 9, 2023
N.C.SURESH KUMAR Vs. INSPECTOR GENERAL OF REGISTRATION	August 14, 2023
N.DEVANATHAN Vs. TATE OF TAMIL NADU	January 31, 2023
N.DHARMALINGAM Vs. N.AYYAVOO	December 14, 2023
N.GOPALAKRISHNAN Vs. S.CHANDRA MOHAN (DIED)	March 30, 2023
N.KARUNAMOORTHY Vs. V.MATHIAZHAGAN	September 11, 2023
N.PALANISAMY Vs. M.MADASAMY	June 15, 2023
N.RAVI Vs. DOORDARSHAN KENDRA	June 6, 2023
N.SAROJA Vs. N.JAGANATHAN	October 10, 2023
N.SATISH Vs. N.RAMADASS	August 11, 2023
N.SESHACHALAM Vs. STATE	April 25, 2023
N.SHANMUGAM Vs. STATE	October 9, 2023
N.SHOBHANA Vs. DIVISIONAL RAILWAY MANAGER (WORKS)	January 3, 2023
N.THIRUMALAISAMY Vs. BALASUBRAMANIYA CHETTIYAR (DIED)	December 1, 2023
N.VANJIMUTHU Vs. RAVI & COMPANY BANKERS	June 1, 2023
NA Vs. STATE	September 14, 2023
NACHIMUTHU Vs. V. KANNAMMAL	April 3, 2023
NADIMUTHU Vs. JEEVENDRAN	April 27, 2023
NAGAJOTHI Vs. M.RAMUTHAI	January 10, 2023
NAGAMANI Vs. STATE	January 9, 2023
NAGAMMAL Vs. STATE	June 26, 2023
NAGAPPAN Vs. STATE	March 23, 2023
NAGARAJ Vs. STATE	April 3, 2023
NAHOORKANI Vs. STATE	June 16, 2023
NAINAR Vs. STATE	October 13, 2023
NAKODA HOMES PVT. LTD Vs. THIRUPPARANKUNDRAM ARUMUGA NAINAR TRUST	February 7, 2023
NALLAMMAL Vs. THOTHAN AMBALAM	June 16, 2023
NALLATHAMBI ASARI Vs. D. SANTHI	March 23, 2023
NALLI SAMBBASIVAM Vs. NALLI CHINNASAMI CHETTY	October 18, 2023
NANJUNDAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE	March 1, 2023
NANO KERNEL LIMITED Vs. INTERLACE INDIA PVT.LTD.	April 21, 2023
NARASHIMMAN Vs. STATE	May 18, 2023
NARMATHA Vs. STATE OF TAMIL NADU	March 20, 2023
NATARAJAN Vs. STATE	September 20, 2023
NATARAJAN Vs. STATE	August 11, 2023
NATESAN Vs. STATE	June 13, 2023
NATIONAL INSURANCE CO. LTD Vs. VIYAKULA SAVERI P. AMALOR BHAVA JEYAMARI	December 11, 2023
NATIONAL INSURANCE CO. LTD Vs. JEYA	June 9, 2023
NATIONAL INSURANCE CO. LTD Vs. JUMBO FERNANDEZ	January 30, 2023
NATIONAL INSURANCE CO. LTD Vs. R. MALATHI	October 9, 2023
NATIONAL INSURANCE CO. LTD Vs. MAHALAKSHMI	December 22, 2023
NATIONAL INSURANCE CO. LTD. Vs. P.THANGAM	April 6, 2023
NATIONAL INSURANCE CO. LTD. Vs. D.KOTHAI NAYAKI	April 6, 2023
NATIONAL INSURANCE CO. LTD. Vs. RADHA THEVANNOOR	April 6, 2023
NATIONAL INSURANCE CO. LTD., Vs. MAHESWARI	August 1, 2023
NATIONAL INSURANCE CO., LIMITED Vs. BALAMMAL	August 22, 2023
NATIONAL INSURANCE COMPANY (P) LIMITED Vs. PANDIYARA	September 8, 2023
NATIONAL INSURANCE COMPANY LIMITED Vs. SHANTHI	October 11, 2023
NATIONAL INSURANCE COMPANY LIMITED Vs. LEELA	June 22, 2023
NATIONAL INSURANCE COMPANY LIMITED Vs. SARAVANAN	June 30, 2023
NATIONAL INSURANCE COMPANY LIMITED, SALEM Vs. VARADHARAJ	March 27, 2023
NATIONAL INSURANCE COMPANY LTD Vs. TAMIL NADU STATE TRANSPORT CORPORATION, (MADURAI) LTD.	March 27, 2023
NATIONAL INSURANCE COMPANY LTD Vs. K.S.VASATHA	December 1, 2023
NAVEEN KUMAR PATEL Vs. STATE	May 17, 2023
NEELAKANDAN Vs. STATE	November 8, 2023
NEELAVATHI Vs. INSPECTOR OF POLICE	February 8, 2023
NEELAVENI Vs. STATE	March 27, 2023
NEW INDIA ASSURANCE CO LTD Vs. FATHIMA	August 21, 2023
NEW INDIA ASSURANCE CO. LTD Vs. S. PONNUTHAI	June 26, 2023
NEW INDIA ASSURANCE CO. LTD Vs. M. MAHENDRA SINGH	October 18, 2023
NEW INDIA ASSURANCE CO. LTD Vs. S.S.ARUMUGAM	April 6, 2023
NEW INDIA ASSURANCE CO. LTD Vs. T.PREMKUMAR	February 2, 2023
NEW INDIA ASSURANCE CO. LTD. Vs. MARIAMMAL	January 12, 2023
NEW INDIA ASSURANCE CO. LTD. Vs. M.SHANTHI	February 9, 2023
NEW INDIA ASSURANCE CO.LTD Vs. MEENAKSHI	March 24, 2023
NEW INDIAN EXPRESS Vs. S.DIRAVIAM DINESH	September 11, 2023
NEYATITUS Vs. REGIONAL PASSPORT OFFICER	April 5, 2023
NIKIL Vs. STATE	November 2, 2023
NIRMAL KUMAR PRAKASAM Vs. K. VINDHIYA	January 9, 2023
NITESH KUMAR TRIPATHI Vs. STATE	October 31, 2023
NITHYA Vs. S.RAVICHANDRAN	October 20, 2023
NOKIA TECHNOLOGIES OY Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS	August 25, 2023
NOOR NISHA Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	April 24, 2023
NOORJAHAN Vs. COMMISSIONER	April 6, 2023
NOORUL AIN Vs. KAMAL NAZEER	January 25, 2023
NOVOZYMES Vs. ASSISTANT CONTROLLER OF PATENTS SC -DESIGNS	September 20, 2023
NP.NATARAJAN Vs. STATE	October 31, 2023
NUTRI FEEDS AND FARMS PRIVATE LIMITED Vs. REGISTRAR OF TRADE MARKS	September 20, 2023
O. MOHAN Vs. P. S. KRISHNARAJ	January 12, 2023
O. S. MAIDEEN Vs. STATE	March 23, 2023
OFFICIAL ASSIGNEE Vs. VASAVI COMMUNICATIONS	August 18, 2023
OLAH- VIQ SOFTWARE SOLUTIONS PVT. LTD. Vs. A. PL. NACHAMMAI	January 24, 2023
OOMMAN BABU Vs. SADASIVAM THAMBI (DIED)	November 21, 2023
OPG POWER GENERATION P. LTD. Vs. ORIENTAL INSURANCE COMPANY LIMITED	January 5, 2023
ORBIT ROCK CONSTRUCTIONS Vs. ULTRA REDDY MIX CONCRETE PVT. LTD	August 8, 2023
ORIENTAL INSURANCE CO .LTD. Vs. DINESH KUMAR	January 4, 2023
ORIENTAL INSURANCE CO LTD Vs. SUJITHA	June 28, 2023
ORIENTAL INSURANCE CO. LTD Vs. ANANDHAN	October 6, 2023
ORIENTAL INSURANCE CO. LTD Vs. RAMALINGAM	December 15, 2023
ORIENTAL INSURANCE CO. LTD Vs. SUMATHI	December 19, 2023
ORIENTAL INSURANCE CO. LTD. Vs. C.THANGAMALAI	February 2, 2023
ORIENTAL INSURANCE CO. LTD. Vs. SANTHI	February 28, 2023
ORIENTAL INSURANCE COMPANY LIMITED Vs. PUSHPAM	October 11, 2023
ORIENTAL INSURANCE COMPANY LIMITED Vs. N.SARASWATHI	April 25, 2023
ORIENTAL INSURANCE COMPANY LTD. Vs. UTHAMI	March 24, 2023
ORIENTAL VENEER PRODUCTS LTD. Vs. UNION OF INDIA	July 19, 2023
OVERSEAS INFRASTRUCTURE ALLIANCE (INDIA) PROVATE LIMITED Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD	December 7, 2023
OYESTER HOMES CHENNAI PVT. LIMITED Vs. G.CHOLAN	January 12, 2023
P. ANBAZHAGAN Vs. SIVAKUMAR	January 10, 2023
P. ANDAPERUMAL Vs. STATE GOVT. OF TAMILNADU	March 28, 2023
P. ANNADURAI Vs. K. MANOHARAN	February 9, 2023
P. ARUNKUMAR Vs. SUPERINTENDENT OF POLICE, MADURAI	March 30, 2023
P. ASIR PANDIAN Vs. COMMISSIONER OF POLICE	April 18, 2023
P. AYYADURAI Vs. DEPUTY SUPERINTENDENT OF POLICE	April 12, 2023
P. AYYAKANNU Vs. GOVERNMENT OF TAMIL NADU	April 21, 2023
P. BABY Vs. B. BHARANITHARAN.	June 30, 2023
P. CHERAN Vs. M/S. GEMINI INDUSTRIES & IMAGING LIMITED	March 28, 2023
P. CHITRA Vs. S. GANGADHARAN	April 28, 2023
P. CHOLARAJA Vs. WORKMEN COMPENSATION COMMISSIONER	December 22, 2023
P. DURGA Vs. OM SRI ANANDA SAIRAM DHYANAKOODAM	January 9, 2023
P. E. SARAVANAN Vs. STATE OF TAMIL NADU	March 17, 2023
P. GOPAL Vs. M. KARTHIK	December 19, 2023
P. GOWSHIKA BOOPATHY Vs. T. MUTHU	August 29, 2023
P. J. UMA MAHESWARI Vs. K. THANGAIAN	February 1, 2023
P. JAYARAMAN Vs. REVENUE DIVISIONAL OFFICER TINDIVANAM VILLUPURAM DISTRICT	February 15, 2023
P. JEGATHEESAN Vs. GOMATHI	April 27, 2023
P. KENATH ANDERSON Vs. SECRETARY TO GOVERNMENT, REVENUE	March 28, 2023
P. KUPENDRAN Vs. DISTRICT COLLECTOR	March 30, 2023
P. MASA NAICKER Vs. C. RANGASAMY	February 7, 2023
P. MEENATCHI Vs. STATE OF TAMIL NADU	March 29, 2023
P. MURUGAPERUMAL Vs. STATE OF TAMIL NADU	June 1, 2023
P. N. PRABAKARAN Vs. STATE OF TAMIL NADU	January 24, 2023
P. N. SATHIYAMOORTHY Vs. DR. NAVIN NOUSHAD	March 20, 2023
P. NARAYANASAMY Vs. COMMISSIONER, MADURAI CORPORATION, ANNAMALIGAI, MADURAI	January 2, 2023
P. NEDUMARAN Vs. GOVERNMENT OF TAMIL NADU	March 20, 2023
P. PALANISAMY Vs. DISTRICT REVENUE OFFICER	October 6, 2023
P. PANDIAN Vs. STATE	August 30, 2023
P. PANDIYAN Vs. INSPECTOR OF POLICE	January 27, 2023
P. PONNUM PERUMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT (FAC), COMMERCIAL TAXES & REGISTRATION (H) DEPARTMENT	February 8, 2023
P. R. KARUNAGARAN Vs. JAYAPRIYA CHIT FUNDS (P) LTD.	January 23, 2023
P. R. SUBRAMANIYA RAJA Vs. K. PANDARAM	April 3, 2023
P. RADHAMANIYAMMA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME	March 27, 2023
P. RAJAN Vs. POONGOTHAI	February 16, 2023
P. RAMAKRISHNAN Vs. MADHA CONSTRUCTIONS & PROPERTIES PVT. LTD.	March 24, 2023
P. RAMESH Vs. P. BHUVANESAN	March 20, 2023
P. RAMESH (DIED) Vs. P. KALIYAMMAL	April 6, 2023
P. RANGARAJ Vs. DIRECTOR	April 17, 2023
P. REGIN Vs. STATE OF TAMIL NADU	November 30, 2023
P. REVATHI Vs. R. KARPAGAVALLI	December 14, 2023
P. RUBAN Vs. RAJARETHINAM	March 17, 2023
P. S. G. INSTITUTE OF MEDICAL SCIENCES AND RESEARCH Vs. SUPERINTENDING ENGINEER, COIMBATORE ELECTRICITY DISTRIBUTION CIRCLE	January 12, 2023
P. S. RAMALINGAM Vs. STATE OF TAMIL NADU	January 2, 2023
P. SANKAR Vs. STATE	March 17, 2023
P. SASIKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE, THIRUVANNAMALAI	March 29, 2023
P. SENTHIL KUMAR Vs. UNION OF INDIA	January 27, 2023
P. SHANMUGAM Vs. DISTRICT COLLECTOR	April 11, 2023
P. SHANMUGAM Vs. SUPERINTENDENT OF POLICE, TRICHY	March 31, 2023
P. SIDDESWARAN Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU	January 30, 2023
P. SIDHARTHAN Vs. GOVERNMENT OF PUDUCHERRY	September 27, 2023
P. SIVAGURUNATHAN Vs. DUGAR FINANCE & INVESTMENTS LIMITED	March 28, 2023
P. SIVARAJ Vs. LAKSHMI MACHINE WORKS LTD,	February 2, 2023
P. SUBRAMANIAN Vs. MARIASUNDARI	March 17, 2023
P. SUGANTHI Vs. STATE OF TAMIL NADU	April 6, 2023
P. SUGAPRIYA Vs. E. ARUNKUMAR	January 25, 2023
P. SURESH KUMAR Vs. R. PRITHI SILVIYA	January 19, 2023
P. THANGARAJU Vs. DEPUTY INSPECTOR GENERAL OF POLICE, KANCHEEPURAM	February 16, 2023
P. THOMAS Vs. ATHISAYAM	January 27, 2023
P. U. VIJAY CHARAN Vs. P. INDIRAKUMARI	March 17, 2023
P. V. PALANISAMY Vs. DISTRICT COLLECTOR	March 28, 2023
P. VENKATA RAO Vs. SECRETARY TO GOVERNMENT	October 27, 2023
P. VENKATA RAO Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT	September 27, 2023
P. VIJAYAN Vs. DISTRICT REVENUE OFFICER, TUTICORIN	March 30, 2023
P. VIJAYASANKAR Vs. DEPUTY SUPERINTENDENT OF POLICE	March 31, 2023
P. VINOTH Vs. C. ALAGHU GAYATHRI	January 25, 2023
P.ARUNKUMAR Vs. STATE	November 17, 2023
P.AYOTHI Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT	March 24, 2023
P.GUNASEKARAN Vs. YADHAVAR KALVI NIDHI A REGISTERED SOCIETY	September 4, 2023
P.JEGANATHAN Vs. INSPECTOR GENERAL OF REGISTRATION	June 7, 2023
P.K. MUKMUTHU SHA Vs. P.S. MOHAMMED AFRIN BANU	December 22, 2023
P.K.MOOKANAMBALAM AND CO Vs. M.SANGILIRAJ	April 3, 2023
P.M. SANTHI Vs. REVENUE DIVISIONAL OFFICER	April 11, 2023
P.M.CHANDRASEKARAN Vs. D.CHITRA	April 13, 2023
P.MADHAN Vs. STATE	October 19, 2023
P.MUTHU Vs. A.K.KAJA KAMALUDEEN (DIED)	November 17, 2023
P.MUTHUPANDI Vs. THIRUMALAI CHELLATHAI (DIED)	September 22, 2023
P.NAVAMANI Vs. P.IYYAPPAN	January 11, 2023
P.PALANI Vs. DAVID	July 6, 2023
P.R.PERIANNAN (DIED) Vs. THASILDHAR DEVAKOTTAI TALUK OFFICE	September 12, 2023
P.RAMAN Vs. STATE	November 9, 2023
P.RAMASAMY Vs. K.MAYAVATHARAN	January 5, 2023
P.RAVICHANDRAN Vs. GENERAL MANAGER	February 1, 2023
P.S. USHA Vs. P.S.SUBRAMANIAN	July 24, 2023
P.S.GOVINDASWAMY NAIDU Vs. DISTRICT COLLECTOR	March 15, 2023
P.S.PERIYASAMY Vs. S.SARAVANAN	September 22, 2023
P.SATHISH Vs. STATE	March 13, 2023
P.SELVAKUMAR Vs. STATE	November 28, 2023
P.SILAS VIJAYAKUMAR Vs. UNION OF INDIA	January 5, 2023
P.SRIRAM Vs. STATE	August 14, 2023
P.THIRUPPATHI Vs. INSPECTOR OF POLICE	November 9, 2023
PACE BUILDERS (M) PVT. LTD Vs. T.SUYAMBURAJ	February 24, 2023
PACHIYAPPAN Vs. STATE	November 8, 2023
PACKIAM Vs. CHELLAIAH	April 21, 2023
PADMALAKSHMI Vs. VALLIAMMAL	March 21, 2023
PADMAVATHI Vs. SRINIVASAN	January 23, 2023
PADMAVATHY Vs. A.N.EASWARAVEL	April 6, 2023
PADMINI Vs. JOTHIMANI	January 25, 2023
PADMINI BAI Vs. INSPECTOR GENERAL OF REGISTRATION	April 28, 2023
PADUKA DISTRIBUTORS Vs. EMPLOYEES’ STATE INSURANCE CORPORATION	July 7, 2023
PAKKIAM Vs. MEENAL	August 11, 2023
PAKKIRISAMY Vs. DISTRICT COLLECTOR, KARAIKAL	March 20, 2023
PAKKIYANATHAN Vs. SECRETARY TO GOVERNMENT, HOME	March 27, 2023
PALANI BALAJI Vs. DIRECTOR GENERAL OF POLICE	July 4, 2023
PALANIAPPAN Vs. MAYANDI	January 4, 2023
PALANISAMY Vs. STATE	December 28, 2023
PALANIVEL Vs. COMMISSIONER	January 3, 2023
PALANIVELU Vs. SANTHI	January 30, 2023
PALPANDI Vs. STATE	November 9, 2023
PAN RESORTS LTD Vs. H.H.KARTHIKA THIRUNAL LAKSHMI BAYI	August 2, 2023
PANDI Vs. INSPECTOR OF POLICE	November 17, 2023
PANDIAN Vs. STATE	February 27, 2023
PANDIAN Vs. SRINIVAS KESINENI	March 9, 2023
PANDIAN Vs. STATE	August 17, 2023
PANJALAI Vs. STATE OF TAMIL NADU	June 26, 2023
PANNEERSELVAM Vs. RAMAKRISHNAN	January 24, 2023
PAPJI Vs. PANDIYAMMAL	July 25, 2023
PAPPA Vs. GANDHIMATHI	December 22, 2023
PAPPA Vs. PADMANABHAN	April 6, 2023
PARAMASIVAM Vs. RAJAMANICKAM	October 20, 2023
PARATAI Vs. STATE	November 2, 2023
PARIMALA Vs. ANBARASAN	April 21, 2023
PARIMALA SELVAN Vs. STATE	April 21, 2023
PARIMALADOSS Vs. INSPECTOR OF POLICE	October 20, 2023
PARINEE REALTY PVT. LTD Vs. PEIRCE LESLIE INDIA LTD	July 28, 2023
PARISH PRIEST Vs. STATE OF T.N.	January 3, 2023
PARK TOWN CO-OPERATIVE WHOLESALE STORES LTD. Vs. M. ALAGUSUNDARAM	February 6, 2023
PARK TOWN CO-OPERATIVE WHOLESALE STORES LTD. Vs. DEPUTY REGISTRAR (NON-CREDIT) KURALAGAM	February 2, 2023
PARVATHI Vs. TAMIL NADU STATE TRANSPORT CORPORATION	August 7, 2023
PARVATHY Vs. RANJIT	February 22, 2023
PATAN SAHEBJAN Vs. UNION OF INDIA	January 9, 2023
PATTABI Vs. STATE	March 29, 2023
PATTASU Vs. STATE	December 15, 2023
PAVAN KRISHNAMURTHY Vs. FAST TRACK LOGISTICS	February 6, 2023
PAVATHAL Vs. THIRUMURUGAN	March 17, 2023
PAVUNKUMAR Vs. STATE	June 15, 2023
PAZHANI Vs. STATE	September 25, 2023
PAZHANIYAMMAL Vs. SAROJA	January 5, 2023
PEOPLES WATCH Vs. HOME SECRETARY HOME DEPARTMENT	January 2, 2023
PERIYA CHENNA NAICKEN Vs. CHENNA NAICKEN	November 28, 2023
PERIYAKKAL Vs. JOTHI PONNARASU	June 16, 2023
PERIYAMMAL Vs. INDIRANI	July 12, 2023
PERIYANAMBI NARASIMHA GOPALAN Vs. SECRETARY TO GOVERNMENT	April 5, 2023
PERIYASAMY Vs. STATE	July 20, 2023
PERIYASAMY Vs. STATE	March 24, 2023
PERIYASAMY Vs. DISTRICT COLLECTOR	March 29, 2023
PERIYASAMY Vs. STATE	October 26, 2023
PHILIP DAVID Vs. PRINCIPAL, MOUNTAIN HOME SCHOOL AND JUNIOR COLLEGE BALCLOVO	November 3, 2023
PO.MU.IRANIYAN Vs. UNION OF INDIA	January 11, 2023
POLLACHI MUNICIPALITY Vs. A. ABDUL SATHAR	March 24, 2023
PON ESAKKI Vs. MUTHULAKSHMI	March 17, 2023
PON KRISHNAMURTHY Vs. DIRECTOR OF ELEMENTARY EDUCATION DPI CAMPUS	March 28, 2023
PONDICHERRY UNIVERSITY Vs. INFOPLUS TECHNOLOGIES PVT LTD	March 24, 2023
PONNAMMAL Vs. CHAIRMAN CUM MANAGING DIRECTOR	March 20, 2023
PONNANGAN Vs. K.G.NESAN THANGARAJU	April 21, 2023
PONUTHAYEE Vs. VIJAYA RAMU	April 28, 2023
POOMANI Vs. R.GUNASEELI	September 21, 2023
POOMINATHAN Vs. SARASWATHI	April 5, 2023
POONGOTHAI Vs. STATE	October 5, 2023
POSHAK INDUSTRIES Vs. EMPLOYEES’ STATE INSURANCE CORPORATION	August 16, 2023
POTHYSRAJ Vs. STATE	December 28, 2023
POTU SRINIVAS Vs. GIC HOUSING FINANCE LIMITED	June 1, 2023
PRABAKARAN Vs. S.KOKILAM	November 10, 2023
PRABHAKARAN Vs. STATE	January 6, 2023
PRADEEP SARAN Vs. STATE	March 30, 2023
PRADEEP SARAN Vs. STATE	March 16, 2023
PRAKASH Vs. DISTRICT COLLECTOR	September 16, 2023
PRAKASH Vs. STATE	February 14, 2023
PRAKASH Vs. STATE OF TAMIL NADU	September 25, 2023
PRAKASH SHENPAGAM Vs. INSPECTOR OF POLICE	November 30, 2023
PRASANT Vs. STATE	January 23, 2023
PRASATH Vs. INSPECTOR OF POLICE	October 17, 2023
PRASHANTHI FERTILITY RESEARCH CENTRE PVT. LTD. Vs. INSPECTOR GENERAL OF REGISTRATION, CHENNAI	January 10, 2023
PRATHAP D. NAIR Vs. SHARA	January 11, 2023
PRATHEEKSHA Vs. NATIONAL BOARD OF EXAMINATION MEDICAL ENCLAVE	September 11, 2023
PRAVEEN Vs. STATE	January 9, 2023
PREETHA Vs. V. RAJASEKAR	January 4, 2023
PRITHIVIRAJ Vs. STATE	July 26, 2023
PRITHIVIRAJ Vs. A. MUNEESWARAN	April 27, 2023
PRIYA Vs. P.RAMASAMY	April 20, 2023
PRIYA Vs. ARUL	January 25, 2023
PROCTER & GAMBLE HYGIENE AND HEALTH CARE LIMITED Vs. STATE OF TAMIL NADU	February 13, 2023
PROJECT DIRECTOR, TAMIL NADU ROAD SECTOR PROJECT Vs. SPK AND CO-KMC	June 27, 2023
PROSPECT TEA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 31, 2023
PS. SARAVANAN Vs. MADHUSOODHAN REDDY, I. A. S. , THE DISTRICT COLLECTOR, SIVAGANGAI DISTRICT, SIVAGANGAI	January 30, 2023
PUBLIC INFORMATION OFFICER Vs. S. MAJEED	April 3, 2023
PUBLIC WORKS DEPARTMENT Vs. EAST COAST CONSTRUCTIONS & INDUSTRIES LTD	February 23, 2023
PUGAZH Vs. STATE	October 19, 2023
PULLAIYANNAN Vs. KUNJANNA GOUNDER	January 11, 2023
PUNAEKKAR SEETHARAMAN DIKULE Vs. STATE	March 21, 2023
PUNDI PATTAMAL SRINIVASA IYENGAR TRUST Vs. STATE	August 23, 2023
PUNJAB NATIONAL BANK Vs. R. LALITHA	September 25, 2023
PUNNIYAVATHI Vs. STATE	May 12, 2023
PURAIYUR MUSLIM MUNNETRA SABAI Vs. ANTONY FRANCIS	August 25, 2023
PUSHPA Vs. STATE OF TAMIL NADU	April 5, 2023
PUSHPAVALLI SURESH BABHU Vs. SOPOS TECHNOLOGIES PVT. LTD.	January 9, 2023
QUALITY PROPERTY MANAGEMENT SERVICE PRIVATE LIMITED Vs. TAMIL NADU TEXTBOOK AND EDUCATIONAL SERVICES CORPORATION	April 20, 2023
R. ANANDAN Vs. UNION OF INDIA	March 21, 2023
R. ANTONY JOHNSON JAYAPAUL, COMMANDANT QUARTERS Vs. STATE OF TAMIL NADU	April 28, 2023
R. APPASAMY Vs. COMMISSIONER, H.R. & C.E. DEPARTMENT,	July 14, 2023
R. ARUN Vs. V.S. RANGANATHAN (DECEASED)	November 8, 2023
R. ASOKAN Vs. A. LATHA	January 25, 2023
R. BALAKRISHNAN Vs. V.M. SUMATHY	August 1, 2023
R. BALAMURUGAN Vs. SRIPRIYA	December 21, 2023
R. BHAVANI Vs. RUKUMANI	February 20, 2023
R. BINO ROBIN Vs. LEARNED CHIEF JUDICIAL MAGISTRATE CHIEF JUDICIAL MAGISTRATE COURT	February 3, 2023
R. BOOPATHI Vs. REGISTRAR GENERAL HIGH COURT, MADRAS	January 27, 2023
R. CHANDRAMOHAN Vs. COMMISSIONER, THOOTHUKUDI MUNICIPAL CORPORATION	March 3, 2023
R. GANESH Vs. ICICI BANK LTD.	January 25, 2023
R. GNANA Vs. GOVERNMENT OF TAMIL NADU	March 20, 2023
R. GNANASEKHAR Vs. STATE OF TAMIL NADU	February 1, 2023
R. GOVINDARAJAN Vs. INDIAN OVERSEAS BANK	February 16, 2023
R. IYYADURAI Vs. G. PADHANJALI	February 16, 2023
R. JAYALAKSHMI Vs. S. KUMARESAN	February 2, 2023
R. JEGADEESH Vs. M. AMUTHA	October 12, 2023
R. JEGANATHAN Vs. ASSISTANT EXECUTIVE ENGINEER	January 10, 2023
R. JEYAKUMAR JOTHI Vs. HOME SECRETARY, SECRETARIAT	October 17, 2023
R. K. BALACHANDRAA Vs. PALLA SILKS PRIVATE LIMITED	January 2, 2023
R. KALAIVANI Vs. S. KRUSHNAN	January 3, 2023
R. KALAIVANI Vs. INDIAN OVERSEAS BANK	January 24, 2023
R. KANAGARAJ Vs. SPECIAL OFFICER, JAMIN NATHAMPATTI PANCHAYAT BOARD OFFICE	December 8, 2023
R. KANIGA Vs. M. RAM KUMAR	February 7, 2023
R. KOMAN Vs. PERIYASAMY	April 6, 2023
R. KRISHNAN Vs. TAMIL NADU STATE	September 19, 2023
R. KUMAR Vs. INSPECTOR OF POLICE	March 21, 2023
R. LAKSHMI Vs. NIL	March 30, 2023
R. MANIKANDAN Vs. STATE BY THE DEPUTY SUPERINTENDENT	March 1, 2023
R. MANIVANNAN Vs. LAND COMMISSIONER CHEPAUK	September 12, 2023
R. MANJULA Vs. STATE OF TAMIL NADU	March 27, 2023
R. MANOHARAN Vs. R.RAMASAMY (DIED)	June 8, 2023
R. MATHANKUMAR Vs. S. AZHAGESAN	September 7, 2023
R. MOHAMED ELIAS Vs. STATE	April 5, 2023
R. MOORTHY ARULAPPAN Vs. A. MARIAMMAL	March 23, 2023
R. MURUGESAN Vs. HOME (POLICE-III) DEPARTMENT, SECRETARIAT, CHENNAI	January 2, 2023
R. MURUGESHWARAN Vs. SHRIRAM CHITS TAMIL NADU PRIVATE LIMITED	January 24, 2023
R. PANDIAN Vs. DEPUTY SUPERINTENDENT OF POLICE, THENI	April 11, 2023
R. PRAVEENA Vs. METROPOLITAN TRANSPORT CORPORATION LTD	September 8, 2023
R. PRIYA Vs. THIRUNAVUKKARASU	January 24, 2023
R. PURUSHOTHAM MOHTA Vs. CHINNI SRIRAMULU CHETTY CHARITIES	January 23, 2023
R. RADHA Vs. MADHAN RAJ	November 30, 2023
R. RADHA Vs. STATE	April 6, 2023
R. RAJATHI Vs. S. KANAGARAJAN	September 5, 2023
R. RAJESH Vs. UNION OF INDIA	February 8, 2023
R. RAMAIAH Vs. REVENUE DIVISIONAL OFFICER, AMBATTUR	January 30, 2023
R. RAMASAMY Vs. PRESIDENT, KARUR	April 12, 2023
R. RAYAPPAN (DIED) Vs. RAJAMMAL (DIED)	December 21, 2023
R. REKHA Vs. B. RAJA HARI PRASHANTH	April 6, 2023
R. S. BHARATHI MEMBER OF PARLIAMENT Vs. DIRECTOR OF VIGILANCE AND ANTI CORRUPTION	July 18, 2023
R. SARAVANAN Vs. SUPERINTENDENT OF POLICE, THENI	March 28, 2023
R. SATHISH Vs. REGIONAL MANAGER/AUTHORISED SIGNATORY, NATIONAL INSURANCE COMPANY LTD.	January 25, 2023
R. SELVARAJ Vs. V. C. POORNACHANDRAN	January 24, 2023
R. SIVASAKTHI Vs. RAJAMMA	January 23, 2023
R. SOWMINARAYANAN Vs. ADMINISTRATIVE EXECUTIVE MAGISTRATE	January 9, 2023
R. SUBBULAKSHMI Vs. STATE OF TAMIL NADU	March 29, 2023
R. SUBRAMANI NAIDU Vs. STATE	April 17, 2023
R. SUBRAMANIAN Vs. RESERVE BANK OF INDIA	March 24, 2023
R. SUMATHI Vs. S. RAMUVEL	April 27, 2023
R. SUNDARARAJAN Vs. PERSONAL ASSISTANT (GENERAL)	September 20, 2023
R. SUNDARASAMY Vs. P. RAVI	February 1, 2023
R. SURESH BABU Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES (FAC), CHENNAI	March 29, 2023
R. SWAMINATHAN Vs. COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK	February 10, 2023
R. THANGAVEL Vs. EXECUTIVE OFFICER, ARULMIGU SOLEESWARASWAMY TEMPLE	January 25, 2023
R. UMAMAHESWARI Vs. CHAIRMAN CUM MANAGING DIRECTOR	March 30, 2023
R. VAISHNAVI Vs. R. SURESHKUMAR	January 25, 2023
R. VANITHA Vs. S. ABISHEK	January 24, 2023
R. VARADHARAJAN Vs. STATE	April 20, 2023
R. VENKATESAN Vs. M. AVINASH	January 9, 2023
R. VENKATESAN Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION, CHENNAI	February 10, 2023
R. VENURAJKUMAR Vs. PRINCIPAL SECRETARY, SCHOOL EDUCATION DEPARTMENT	March 27, 2023
R. VETRI Vs. DISTRICT COLLECTOR, COLLECTORATE, CHENNAI	April 13, 2023
R. VIJAYA Vs. P. SUKUMAR	September 22, 2023
R. VIJAYABASKAR Vs. SUB REGISTRAR, TUTICORIN	April 10, 2023
R. VIJAYAKUMAR Vs. THIRU. SHIV DAS MEENA I. A. S. SECRETARY TO GOVERNMENT	January 27, 2023
R. VIMALA Vs. D. RAJESH KUMAR	January 30, 2023
R. VINOTH Vs. ADDITIONAL CHIEF SECRETARY	January 23, 2023
R. VIVEKANANDAN Vs. STATE	February 10, 2023
R.A. SRINIVASAN Vs. KISHOREKUMAR GOKALDAS	November 24, 2023
R.A.V.KOVIL ANNAYYA CHARITIES Vs. DISTRICT COLLECTOR	November 22, 2023
R.C.DIOCESE OF KOTTAR Vs. DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	June 9, 2023
R.K.B. MULTISPECIALTY HOSPITALS (INDIA) PVT. LTD Vs. TAMIL NADU STATE	October 9, 2023
R.MANI Vs. P.S.DEIVARAJ	June 20, 2023
R.MOHAN Vs. R.VENKATESH	September 21, 2023
R.NAGARANI Vs. MUTHUKRISHNAN	March 23, 2023
R.P. DARRMALINGAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 9, 2023
R.P. RAMESH Vs. STATE	January 20, 2023
R.PANKAJAM Vs. C.SUBRAMANIAN	November 9, 2023
R.PARAMESWARI Vs. K.SUNDARAPANDIYAN	September 11, 2023
R.PRAVEENKUMAR Vs. STATE	January 11, 2023
R.RAJAVENI Vs. STATE OF TAMIL NADU	September 14, 2023
R.RAJESWARI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	December 11, 2023
R.S.RAJAN Vs. STATE	August 17, 2023
R.SAKUNTHALA Vs. DISTRICT REGISTRAR (ADMINISTRATION)	March 2, 2023
R.SIVASANKARAN Vs. M/S. HARMONY RESIDENCES PVT. LTD	March 2, 2023
R.SRIDHARAN Vs. CETHAR INDUSTRIES LIMITED	March 27, 2023
R.SRINIVASAN Vs. S.SRINIVASAN	February 21, 2023
R.SRIRAMAJAYAM Vs. STATE	September 4, 2023
R.SUDHA Vs. COMMISSIONER OF POLICE	January 24, 2023
R.SURYA Vs. STATE	March 8, 2023
R.TAMIL ILAKKIYA Vs. TAMIL NADU STATE TRANSPORT COOPERATION LIMITED	April 24, 2023
R.VELMURUGAN Vs. STATE	October 31, 2023
RADHA Vs. SECRETARY TO THE GOVERNMENT	March 27, 2023
RADHAKRISHNAN Vs. S. PUGAZENDI	December 18, 2023
RADHIKA Vs. K. PARTHASARATHI	August 7, 2023
RAGAVENDRA KALVI ARAKATTALAI Vs. P. PALANISAMY	January 4, 2023
RAGHAVAN (DIED) Vs. SIVAKUMAR	October 5, 2023
RAGUPATHY Vs. STATE	October 9, 2023
RAHMADULLA Vs. SHAKILA	January 24, 2023
RAHUL Vs. STATE	September 15, 2023
RAHUL KUMAR SINGH Vs. STATE	August 30, 2023
RAHUL RUNGT Vs. STATE	January 11, 2023
RAHUMAN ALI Vs. STATE	September 15, 2023
RAINBOW HOSPITALS Vs. RAINBOW CHILDRENS MEDICARE LIMITED	March 31, 2023
RAJA Vs. ASSISTANT COMMISSIONER	April 20, 2023
RAJA Vs. STATE	September 25, 2023
RAJA & CO Vs. SUPERINTENDING	March 17, 2023
RAJALAKSHMI Vs. M. BALASUBRAMANIUM	June 6, 2023
RAJALAKSHMI Vs. ROBIN POWER SOLUTIONS (P) LTD. ,	February 9, 2023
RAJALAKSHMI Vs. STATE	March 30, 2023
RAJALAKSHMI Vs. THASILDAR, TALUK OFFICE, THOOTHUKUDI	March 27, 2023
RAJAMBAL Vs. SAKUNTHALA	December 8, 2023
RAJAMMAL (DECEASED) Vs. SEETHA	July 11, 2023
RAJASHREE Vs. MANIMARAN	January 9, 2023
RAJATHI Vs. DISTRICT COLLECTOR SALEM DISTRICT	September 25, 2023
RAJAYYAN Vs. NATIONAL INSURANCE CO. LTD	September 26, 2023
RAJENDRAN Vs. RADHAKRISHNAN	October 12, 2023
RAJENDRAN Vs. STATE	March 6, 2023
RAJENDRAN Vs. STATE	October 17, 2023
RAJESH Vs. STATE	January 9, 2023
RAJESH Vs. STATE	January 3, 2023
RAJESH Vs. INSPECTOR OF POLICE	September 21, 2023
RAJESH Vs. V. VELLIANGIRI	March 21, 2023
RAJESH DAS Vs. STATE	April 27, 2023
RAJESHWARI Vs. KARTHIKEYAN	January 6, 2023
RAJESWARI FIRE WORKS Vs. KALISWARI FIRE WORKS	September 22, 2023
RAJI Vs. C. T. PALANIVELU	January 4, 2023
RAJILASREE Vs. STATE	July 14, 2023
RAJINI Vs. SUPERINTENDENT OF POLICE	May 25, 2023
RAJINI Vs. STATE	October 13, 2023
RAJIPUTHIN Vs. STATE	September 25, 2023
RAJKUMAR Vs. STATE	December 8, 2023
RAJKUMAR Vs. STATE	January 6, 2023
RAJU Vs. INSPECTOR OF POLICE	December 15, 2023
RAJU Vs. N.RAMDOSS	October 20, 2023
RAKESH Vs. STATE	November 30, 2023
RAKKI Vs. STATE	September 7, 2023
RAM GENERAL INSURANCE CO.LTD Vs. PUSHPALATHA	September 1, 2023
RAM GENERAL INSURANCE COMPANY LTD Vs. GOVINDAN	April 12, 2023
RAM THIYAGARAJAN Vs. N. SAMBASIVAM	September 13, 2023
RAMACHANDIRAN Vs. STATE	September 13, 2023
RAMACHANDIRAN Vs. STATE	November 9, 2023
RAMACHANDRAN Vs. STATE	April 18, 2023
RAMACHANDRAN Vs. STATE	February 16, 2023
RAMADASS Vs. INSURANCE OMBUDSMAN	December 8, 2023
RAMADOSS Vs. STATE	September 21, 2023
RAMAJAYAM Vs. S. REVATHI	January 4, 2023
RAMALINGAM Vs. STATE	June 6, 2023
RAMALINGAM (DIED) Vs. KALAI BHARATHI ECONOMIC DEVELOPMENT TRUST	December 8, 2023
RAMAMURTHY Vs. INSPECTOR OF POLICE	March 7, 2023
RAMAN Vs. SUPERINTENDENT OF POLICE	March 20, 2023
RAMAR Vs. RAMESH	July 19, 2023
RAMAR Vs. STATE	October 11, 2023
RAMASAMY Vs. STATE	April 3, 2023
RAMASAMY Vs. BARATHAN	April 18, 2023
RAMASAMY Vs. JOTHI	June 15, 2023
RAMAYEE Vs. A. JAYARAJ	March 23, 2023
RAMCIDES CROPSCIENCE PVT Vs. UNION OF INDIA	August 2, 2023
RAMCO CEMENT LTD Vs. STATE OF TAMIL NADU	March 17, 2023
RAMCO SUPER LEATHERS LTD Vs. INDUSTRIAL	March 23, 2023
RAMESH Vs. STATE	October 18, 2023
RAMESH Vs. INSPECTOR OF POLICE	December 15, 2023
RAMESH AYITHA Vs. INSPECTOR OF POLICE	January 3, 2023
RAMESHKANNAN Vs. INSPECTOR OF POLICE, DEVAKOTTAI TOWN POLICE STATION	December 4, 2023
RAMJANI Vs. M.SENTHIL KUMAR	March 9, 2023
RAMU Vs. STATE	November 17, 2023
RAMYA Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU	March 30, 2023
RANGASAMY Vs. K.S.PERIYASAMY	September 5, 2023
RANI Vs. STATE	March 14, 2023
RANI Vs. SECRETARY TO GOVERNMENT, HOME	March 27, 2023
RANI Vs. LAKSHMIAMMAL	January 20, 2023
RANI NAGALAKSHMI Vs. SRINIVASAN	December 15, 2023
RANJITH Vs. B. NALLASIVAM	July 13, 2023
RASNAM FOODS PRIVATE LIMITED Vs. SANGEETHA CATERERS AND CONSULTANTS LLP	November 2, 2023
RASOOL BEEVI Vs. S.HIDAYADULLAH	February 9, 2023
RASTER IMAGES PVT. LTD Vs. MICRO SMALL ENTERPRISES FACILITATION COUNCIL	April 27, 2023
RATHIKA Vs. S. SHANTHI	August 30, 2023
RATHINAM Vs. G.K.CHENNIAPPAN	February 1, 2023
RATHINAM Vs. STATE OF TAMIL NADU	January 12, 2023
RATHINAM Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION	March 8, 2023
RAVI Vs. STATE	June 5, 2023
RAVI SHA Vs. STATE	February 3, 2023
RAVICHANDRAN Vs. STATE OF TAMIL NADU	June 2, 2023
RAVICHANDRAN Vs. PURUSHOTHAMAN	March 17, 2023
RAVICHANDRAN Vs. DISTRICT REGISTRAR (ADMINISTRATION)	February 14, 2023
RAVIKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE, VILLUPURAM DISTRICT, VILLUPURAM	November 1, 2023
REAL ESTATE KOLUMATTHAI PATHIKKAPATTA MUTHALETTALAR NALA SANGAM Vs. SECRETARY, LOCAL ADMINISTRATION	March 30, 2023
REGIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED, MADURAI Vs. M. SIVAGURUNADHAN	March 27, 2023
REGIONAL PROVIDENT FUND COMMISSIONER Vs. M/S. COLORPLUS FASHIONS LTD	February 6, 2023
REGISTRAR TAMILNADU AGRICULTURAL UNIVERSITY Vs. S. LAKSHMI	March 17, 2023
RELIANCE GENERAL INS. CO. LTD Vs. N.RAJENDRAN	June 30, 2023
RELIANCE GENERAL INS. CO. LTD Vs. MANJU	June 26, 2023
RELIANCE GENERAL INSURANCE CO. LTD Vs. A. SATHYA	October 20, 2023
RELIANCE GENERAL INSURANCE CO. LTD Vs. S. SANTHOSAM	October 6, 2023
RELIANCE GENERAL INSURANCE CO. LTD Vs. M.VALLI	September 1, 2023
RELIANCE GENERAL INSURANCE CO. LTD. Vs. AMUDHA	February 7, 2023
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. V.NITHYA	September 8, 2023
REVENUE DIVISIONAL OFFICER, LAND ACQUISITION OFFICER Vs. THULASI	February 10, 2023
RICHARD MUSA Vs. PROVIDENT FUND COMMISSIONER	January 4, 2023
RINGFEDER POWER TRANSMISSION INDIA PRIVATE LTD Vs. RAJESH MOOTHA	July 11, 2023
RISHS INTERNATIONAL SCHOOL Vs. C.M.BABU	November 24, 2023
RMC TRAVELLERS INN PVT. LTD. Vs. MOHAMED SALEEM	January 20, 2023
ROBERT VICTOR Vs. STATE	February 1, 2023
ROHINI Vs. DHANAPAL SHANKARAN	January 30, 2023
ROOBI Vs. STATE OF TAMIL NADU	March 21, 2023
ROYAL SUNDARAM ALLIANCE Vs. POOLRAJ	September 29, 2023
ROYAL SUNDARAM ALLIANCE Vs. M. SELVARAJ	December 12, 2023
ROYAL SUNDARAM ALLIANCE INSURANCE Vs. PONNAMMAL	January 19, 2023
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. G. ANURADHA	April 11, 2023
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. S.K. VIJAYAKUMAR	December 21, 2023
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. PARVIN @ RAMIJA	November 29, 2023
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. V. VIMALA DEVI	December 19, 2023
ROYAL SUNDARAM ALLIANCE INSURANCE CO., LTD. Vs. S.SIVARAM	January 30, 2023
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. BALA	March 31, 2023
ROYAL SUNDARAM ALLIANZ INSURANCE CO. LTD Vs. MANOJ KUMAR	June 15, 2023
ROYAL SUNDARAM GENERAL INSURANCE CO. LTD Vs. VAIRAEE	September 5, 2023
ROYAL SUNDARAM GENERAL INSURANCE CO. LTD Vs. S.MALAYAPPAN	September 8, 2023
ROYAL YANAM RECREATION SOCIETY Vs. COMMISSIONER	April 28, 2023
RUDRAVANNIYAN Vs. STATE	March 31, 2023
RUPA JAIKISHIN GANGWANI Vs. D. V. S. SUBBARAO	January 2, 2023
RUTHRAMURTHY Vs. SATHIYA PRIYA	September 1, 2023
S. ALFRED XAVIER Vs. STATE OF TAMIL NADU	February 8, 2023
S. ANANDAN Vs. V.S. ENGINEERS AND BUILDERS	January 23, 2023
S. ANITHA Vs. S. ANANTHI	January 12, 2023
S. ARAVIND PEACE ADHIBAN Vs. P.S. MINNI STARINA EVANGELIN	March 6, 2023
S. BABU Vs. STATE OF TAMIL NADU	February 7, 2023
S. BABY Vs. S. SAKKUBAI AMMAL	February 6, 2023
S. BHAVANI Vs. STATE OF TAMIL NADU REP. BY	March 30, 2023
S. CHANDRAN Vs. REGIONAL PASSPORT OFFICER	July 11, 2023
S. CHANDRASEKARAN Vs. JOINT DIRECTOR, INDUSTRIAL SAFETY AND HEALTH	August 21, 2023
S. CHELLAMUTHU (DIED) Vs. P. SUBRAMANI	October 13, 2023
S. DINAKARAN Vs. K. VARADAN	January 10, 2023
S. ELRED KUMAR Vs. CITY UNION BANK LTD.	February 1, 2023
S. FEROSKHAN Vs. MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD	October 19, 2023
S. GANESH BABU Vs. SANKARANKOVIL SUB REGISTRAR OFFICE, TENKASI	March 24, 2023
S. GEETHA Vs. GOVERNMENT OF TAMIL NADU, SCHOOL EDUCATION DEPARTMENT, CHENNAI	January 9, 2023
S. GOKUL Vs. SECRETARY TO THE GOVERNMENT, ANIMAL HUSBANDRY	March 28, 2023
S. GOMATHIE PRIYA Vs. E. VENKATESH PERUMAL	January 30, 2023
S. GURU PRASAD Vs. DIRECTORATE OF GOVERNMENT EXAMINATIONS	March 23, 2023
S. GURUMURTHY Vs. S. DORAISAMY	October 4, 2023
S. HABIBULLAH Vs. V. SARATHAMBAL	January 25, 2023
S. HAJARUDEEN Vs. SUPERINTENDENT OF POLICE CHENGALPET	March 23, 2023
S. IQBAL Vs. STATE	October 9, 2023
S. J. ABUL HASSAN Vs. TAMIL NADU WAKF BOARD	January 25, 2023
S. JAYACHANDRAN Vs. JUSTICE P. SHANMUGAM	April 28, 2023
S. K. MURUGESAN Vs. CORRESPONDENT, LATHA MADHAVAN MATRICULATION SCHOOL	March 17, 2023
S. K. PARVEEN Vs. M. MASTHAN	January 5, 2023
S. KALAIMANI Vs. N. SADASIVAM	February 8, 2023
S. KALAVATHI Vs. STATE OF TAMIL NADU	January 9, 2023
S. KALYANI RANI Vs. COMMISSIONER, CORPORATION OF CHENNAI	April 12, 2023
S. KASTHURI Vs. AUTHORISED OFFICER	March 3, 2023
S. KRISHNAMURTHY Vs. GOVERNMENT OF TAMIL NADU	January 3, 2023
S. KRISHNAN Vs. SUPERINTENDENT OF POLICE, MADURAI	March 29, 2023
S. KUMAR Vs. DISTRICT COLLECTOR	June 13, 2023
S. KUMAR Vs. V. RAVIKUMAR	February 3, 2023
S. M. A. PON GANDHIMATHI NATHAN Vs. STATE	March 28, 2023
S. M. DEVI Vs. IDOL OF SRI JAMBUKESWARAR, AKILANDESWARI DEVASTHANAM,	February 15, 2023
S. M. NASAR Vs. PANDIA RAJAN K.	June 5, 2023
S. MAGESH Vs. DEEPIKA	January 10, 2023
S. MATHIYALAGAN Vs. DEPUTY SUPERINTENDENT OF POLICE	March 29, 2023
S. MATILDA BENEDICT Vs. SECRETARY, REGIONAL EDUCATIONAL OFFICER	August 7, 2023
S. MOHAMMED YUSUF Vs. P.M. MOHAN KUMAR	November 27, 2023
S. MURALIDHARAN Vs. EXECUTIVE, ENGINEER (DISTRIBUTION)/RURAL, TAMIL NADU ELECTRICITY BOARD	April 27, 2023
S. MUTHUSAMI Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD	July 31, 2023
S. MUTHUSELVI Vs. V. MUTHUSELVAN	January 23, 2023
S. NAGAJOTHI Vs. STATE OF TAMIL NADU	September 29, 2023
S. NAGARAJAN Vs. MATHRUBHUMI PRINTING AND PUBLISHING COMPANY LIMITED	March 29, 2023
S. NEELANARAYANAN Vs. EZHUMALAI	March 14, 2023
S. NITHYA Vs. A. AIMURUGAN	January 23, 2023
S. P. BALAKRISHNAN Vs. STATE	March 20, 2023
S. PADMAVATHI Vs. COMMISSIONER, TIRUCHIRAPPALLI CITY MUNICIPAL CORPORATION, CANTONMENT, BHARATHIDASAN SALAI, TIRUCHIRAPPALLI	January 4, 2023
S. PALANICHAMY Vs. NAGAJOTHI	June 26, 2023
S. PANDIKANNAN Vs. SUPERINTENDENT OF POLICE, MADURAI	March 24, 2023
S. PAULCHANDRAMOHAN Vs. CHAIRMAN, TAMILNADU	March 24, 2023
S. PERIYASAMY Vs. SUPERINTENDENT OF POLICE, KARUR	April 13, 2023
S. POONGODI Vs. SELVAKUMAR	January 3, 2023
S. PRABHU Vs. C. RANGASAMY	January 20, 2023
S. PRAKASH Vs. AISWARIYA FLOUR MILLS	March 16, 2023
S. PUNITHA Vs. C. YASHWANTH VIGNESH	February 2, 2023
S. PUSHPAVATHI Vs. K. JAMUNA	January 3, 2023
S. RADHAKRISHNAN Vs. DISTRICT COLLECTOR, DHARMAPURI DISTRICT	January 9, 2023
S. RADHAMANI Vs. GOVERNMENT OF TAMIL NADU	January 20, 2023
S. RAJA Vs. UNION OF INDIA	June 6, 2023
S. RAJA Vs. M/S. HINDUSTAN UNILEVER LTD	May 25, 2023
S. RAJAMANICKAM Vs. PARVATHIAMMAL	February 14, 2023
S. RAJARATHINAM Vs. V. A. G. SATHRIYA PERUMAL	January 24, 2023
S. RAMACHANDRAN Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI	March 31, 2023
S. RAMACHANDRAN Vs. STATE OF TAMIL NADU	September 5, 2023
S. RAMAR Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	February 8, 2023
S. RAMESH Vs. CHENNAI METROPOLITAN	March 29, 2023
S. RANGANATHAN Vs. RADHAKRISHNAN	April 25, 2023
S. RAVICHANDRAN Vs. M.V. RAMANI	March 9, 2023
S. RAVIKUMAR Vs. G. DEEPA	June 14, 2023
S. REVATHI Vs. D. RAJARAM	January 2, 2023
S. RISHI (MINOR) Vs. S. BALASUBRAMANIAM	January 27, 2023
S. SADHASIVAM Vs. BUREAU OF IMMIGNATION, RAMA KRISHNAPURAM, NEW DELHI	February 6, 2023
S. SALMA Vs. STATE OF TAMIL NADU	March 16, 2023
S. SANTHANAKRISHNAN Vs. TREASURY OFFICER	September 26, 2023
S. SARAVANAKUMAR Vs. S. DEEPAKKUMAR	February 7, 2023
S. SAROJA Vs. M. BALASUBRAMANIAN	January 12, 2023
S. SAROJINI Vs. ADDITIONAL CHIEF SECRETARY & COMMISSIONER OF LAND ADMINISTRATION	January 23, 2023
S. SARVESHWARAN ACHARI Vs. STATE OF TAMIL NADU	April 20, 2023
S. SATHYA SARAVANAN Vs. GUNASEKARAN	March 28, 2023
S. SEKAR Vs. T. K. GANAPATHU MUDALIAR	January 27, 2023
S. SELVAKUMAR Vs. VALAR SELVI	February 3, 2023
S. SELVAMBAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT	April 18, 2023
S. SEMMALAI Vs. ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM	January 23, 2023
S. SENGUTTUVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	November 6, 2023
S. SETHUMANI Vs. STATE	January 2, 2023
S. SHANTHA Vs. C. KUMARASAMY	December 14, 2023
S. SINRAJ Vs. THIYAGARAJAN	April 6, 2023
S. SIVAKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE	March 24, 2023
S. SIVAKUMAR Vs. SENIOR REGIONAL MANAGER, TAMIL NADU STATE MARKETING CORPORATION	March 17, 2023
S. SNEKA Vs. STATE OF TAMIL NADU	September 27, 2023
S. SUDHAKAR Vs. GOVERNMENT OF TAMIL NADU	February 10, 2023
S. SUGANTHY Vs. PANJANIVEL	April 5, 2023
S. SUNDARA VADIVEL Vs. JUDICIAL MAGISTRATE COURT - I	March 29, 2023
S. SURESH BABU Vs. SUNDARARAJAN	March 29, 2023
S. SURESH KUMAR Vs. K. THIYAGARAJAN	January 24, 2023
S. SURIYA KANNAN Vs. ARANGAVALAR KUZHU, SHRI ARULMIGU THANDAYUDHAPANI SWAMI TEMPLE PALANI, TAMIL NADU	January 10, 2023
S. THANIKACHALAM Vs. M. PERUMAL	January 31, 2023
S. THILAGAM Vs. COLLECTOR	March 15, 2023
S. UMA Vs. SUPERINTENDENT OF POLICE CUDDALORE	March 24, 2023
S. VADIVEL MURUGAN Vs. STATE OF TAMIL NADU	October 12, 2023
S. VASUDEVAN Vs. S. GUNASEKARAN	March 21, 2023
S. VASUDEVAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	September 1, 2023
S. VEERAMUTHU Vs. DISTRICT COLLECTOR, OFFICE OF THE COLLECTORATE, PUDUKKOTTAI DISTRICT	January 4, 2023
S. VELAVAR Vs. SUPERINTENDENT OF POLICE	March 23, 2023
S. VIDYA MARY Vs. E. D. RAJA	January 6, 2023
S. VINITH Vs. L. V. HARINI DANAS	January 9, 2023
S. YUVARANI Vs. E. GOVINDARAJU	January 25, 2023
S. ZAHIR HUSSAIN Vs. STATE OF TAMIL NADU	January 3, 2023
S.AMALRAJ Vs. STATE	March 6, 2023
S.ANBARASAN Vs. STATE	August 9, 2023
S.ARPUTHARA Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 5, 2023
S.BASKAR Vs. SUB INSPECTOR OF POLICE	April 11, 2023
S.BHARATH Vs. STATE	April 13, 2023
S.BHARATHI Vs. STATE	December 14, 2023
S.BURUSHOTHAM ALWYN Vs. A.GUNASING IMMANUEL	January 6, 2023
S.D. SENTHILKUMAR Vs. GOVERNMENT OF INDIA	January 6, 2023
S.DEIVANAI Vs. V.M.KOTHANDARAMAN	October 20, 2023
S.DHANUSHKODI Vs. K.SASIKUMAR	December 11, 2023
S.HELINA Vs. M.LOKESH	February 7, 2023
S.ISHWARIYA Vs. STATE	September 27, 2023
S.ISMAIL Vs. STATE	October 31, 2023
S.JANAKIRAMAN Vs. R.SEKAR	June 22, 2023
S.JEEVA Vs. STATE	January 12, 2023
S.JEEVA Vs. STATE	July 27, 2023
S.K.VARADHARAJAN Vs. INTELLIGENCE OFFICER	August 29, 2023
S.KAVITHA Vs. ANNAMALAI ENTERPRISES	January 5, 2023
S.KOTHANDARAMAN Vs. K.MUTHU	October 6, 2023
S.LAKSHMANAN Vs. CHIEF EDUCATIONAL OFFICER	December 7, 2023
S.M. ANBUMANI Vs. STATE	June 15, 2023
S.M.A. RAM Vs. DIRECTOR, INDIAN INSTITUTE OF TECHNOLOGY	August 4, 2023
S.M.I.L.E. MICRO FINANCE LTD Vs. FATHI SOFTWARD (PVT.) LTD	June 16, 2023
S.MOHAMMED MIRZA ISMAIL Vs. DELHI HALL	March 8, 2023
S.N. YOGAPRIYANGAA Vs. SUB INSPECTOR OF POLICE	July 28, 2023
S.PALANI Vs. SUNDARARAJU	November 20, 2023
S.PAULDURAI Vs. REGIONAL TRANSPORT AUTHORITY	February 23, 2023
S.PAZHANI Vs. STATE	November 22, 2023
S.PERIYASAMY Vs. C.RENGASAMY	June 5, 2023
S.PRAKASH Vs. AISWARIYA FLOUR MILLS	June 16, 2023
S.PREMA Vs. INDIAN OVERSEAS BANK	November 23, 2023
S.R. TRUST REP. BY ITS TRUSTEE Vs. INSPECTOR GENERAL OF REGISTRATION	June 7, 2023
S.RAJASEKAR Vs. C.SAKTHIVEL RAAJHAA	August 3, 2023
S.RAJENDRAN Vs. STATE	November 9, 2023
S.RAMADOSS Vs. MURASOLI TRUST	December 5, 2023
S.RAMALINGAM Vs. R.GIRIJA	January 12, 2023
S.RETHINAPANDIAN Vs. KAMALA	February 27, 2023
S.SELVAN Vs. STATE	January 9, 2023
S.SINDHUJA Vs. B.DEEPAK YADAV	February 7, 2023
S.SIVAGNANAM Vs. STATE	August 1, 2023
S.SIVAKUMAR Vs. STATE OF TAMIL NADU	April 24, 2023
S.SUBRAMANI Vs. STATE OF TAMIL NADU	January 31, 2023
S.THANGARAJ Vs. K.T.CHITHIRAIMUTHU	July 7, 2023
S.THASLIMA FARVIN Vs. A.R.MARIYAMBEEVI	July 10, 2023
S.V.S.NATARAJAN (DIED) Vs. STATE OF TAMIL NADU	October 9, 2023
S.VE.SHEKHER Vs. AL.GOPALSAMY	July 14, 2023
S.VIGNESH Vs. STATE	October 31, 2023
S.VISWANATHAN Vs. S.PALANIAPPAN	August 24, 2023
SABARIVASAN HARDWARES Vs. V.C. IMPEX	March 14, 2023
SABEERA BEGAM Vs. V. SARATHAMBAL	January 23, 2023
SABITHA BANU Vs. H. M MANSUR ALI	February 10, 2023
SADAYAPPA VALLAL Vs. T. DHANALAKSHMI	February 1, 2023
SAGUNTHALA Vs. TAMIL NADU MINERALS LTD	January 2, 2023
SAGUNTHALA DEVI (DIED) Vs. R. USHARANI	October 16, 2023
SAIBUNISHA Vs. INSPECTOR OF POLICE	August 23, 2023
SAIFUDHEEN Vs. STATE	June 7, 2023
SAIKUMAR Vs. STATE	September 4, 2023
SAJITH AHAMED Vs. STATE	February 27, 2023
SAJITH KUMAR Vs. STATE	January 5, 2023
SAKADEVAN Vs. INSPECTOR OF POLICE	December 19, 2023
SAKTHI Vs. STATE	January 11, 2023
SALEM DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF TAMIL NADU	June 16, 2023
SAM CHANDRA MOHAN SINGH Vs. NAGERCOIL MUNICIPALITY	March 21, 2023
SAMAN Vs. STATE	December 13, 2023
SAMIR KUMAR Vs. FAST TRACK LOGISTICS	February 6, 2023
SAMPATH Vs. STATE	June 21, 2023
SAMPATH Vs. ABINAYA	October 30, 2023
SANDEEP GOPAL SERVICES P. LIMITED Vs. COMMISSIONER, COIMBATORE MUNICIPAL CORPORATION, COIMBATORE.	January 20, 2023
SANDHYA RANI Vs. A. SHANMUGAM	October 30, 2023
SANGARA PARAMESWARI Vs. STATE OF TAMIL NADU	March 28, 2023
SANJAY Vs. STATE	January 9, 2023
SANJAY MONDAL Vs. STATE OF TAMIL NADU	April 27, 2023
SANKAR Vs. STATE	April 6, 2023
SANKAR Vs. INSPECTOR OF POLICE	December 5, 2023
SANKAR Vs. STATE OF TAMIL NADU	July 24, 2023
SANKAR RAMAN Vs. OFFICIAL LIQUIDATOR, HIGH COURT, MADRAS, AS PROVISIONAL LIQUIDATOR OF MAXWORTH ORCHARDS (INDIA) LIMITED, HIGH COURT, CORPORATE BHAVAN, RAJAJI SALAI, CHENNAI-600001	January 23, 2023
SANKARA SUBRAMANIAN Vs. SIVALEKSHMI	December 22, 2023
SANKARAN Vs. GIRIJA	February 22, 2023
SANKARESWARI Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT.	January 20, 2023
SANTHA SATHIYANESAN Vs. R.C. SATHIYANESAN (DIED)	October 18, 2023
SANTHANAKRISHNAN Vs. R. VENKATARAMAN	January 12, 2023
SANTHANAKUMAR Vs. STATE	June 2, 2023
SANTHAVEL Vs. SECRETARY TO THE GOVERNMENT	January 30, 2023
SANTHI Vs. DISTRICT MEDICAL OFFICER	March 31, 2023
SANTHI MARIMUTHU Vs. SUPERINTENDENT OF POLICE	March 23, 2023
SANTHOSH Vs. INSPECTOR OF POLICE	September 29, 2023
SANTHOSH Vs. STATE	December 20, 2023
SANTHOSH PANDARAGIRI Vs. STATE	June 28, 2023
SARAJ JYOTI DEY, JHARKHAND Vs. INDUSIND BANK LIMITED	March 30, 2023
SARARTH KAKUMANU Vs. VEERAPPAN ARUNACHALAM	April 13, 2023
SARASU Vs. KANAGAMANI	July 6, 2023
SARASWATHI Vs. JALEEL	November 3, 2023
SARASWATHI Vs. SELLAMMAL	January 3, 2023
SARASWATHI Vs. PANDURANGAN	February 16, 2023
SARAT CHATTERJEE & CO. (VISAKHAPATNAM) PVT. LTD. Vs. ACS MARINE SERVICES PVT. LTD.	March 20, 2023
SARAVANA GLOBAL HOLDINGS LTD Vs. N. JAYAMURUGAN	July 21, 2023
SARAVANAKUMAR Vs. STATE	November 7, 2023
SARAVANAN Vs. STATE	October 20, 2023
SARAVANAN Vs. STATE	October 13, 2023
SARAVANAN Vs. INSPECTOR OF POLICE	November 17, 2023
SARAVANAN Vs. STATE	March 14, 2023
SARAVANAN Vs. STATE	March 17, 2023
SARAVANAN Vs. SEMMAYEE	February 22, 2023
SARAVANAN Vs. STATE	April 26, 2023
SARAVANAN Vs. STATE	November 17, 2023
SARAWATHI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME	March 20, 2023
SAROJA Vs. STATE	January 10, 2023
SASTHA VASAN BUILDERS Vs. G.JEGANATHAN	July 25, 2023
SASTHA VASAN BUILDERS & LAND PROMOTERS Vs. G. JEGANATHAN	August 3, 2023
SATHEESH KUMAR Vs. STATE	June 20, 2023
SATHIK KUL AMEDU Vs. STATE	August 9, 2023
SATHISH Vs. STATE	January 3, 2023
SATHISH Vs. STATE	January 9, 2023
SATHISH HEBBER Vs. STATE	June 23, 2023
SATHISH KUMAR Vs. STATE	October 12, 2023
SATHISHKUMAR Vs. STATE	August 23, 2023
SATHIYA RAJ Vs. STATE	April 6, 2023
SATHIYAMOORTHY Vs. SUB REGISTRAR, SUB REGISTRAR OFFICE	February 27, 2023
SATHYA Vs. STATE	July 21, 2023
SATHYA STUDIOS (P) LIMITED Vs. STATE OF TAMIL NADU	March 30, 2023
SATHYAMOORTHI Vs. ARPUTHAMARY	December 4, 2023
SAVITHIRI Vs. STATE OF TAMIL NADU	February 8, 2023
SBI GENERAL INSURANCE COMPANY LIMITED, COIMBATORE Vs. N. KARTHICK	March 20, 2023
SECRETARY Vs. STATE OF TAMIL NADU	June 8, 2023
SECRETARY TO GOVERNMENT Vs. R. RANGARAJAN	February 6, 2023
SECRETARY TO GOVERNMENT (AGRICULUTE) Vs. D. ADIROUBANE	March 3, 2023
SECRETARY TO GOVERNMENT FOR WOMEN AND CHILD WELFARE DEPARTMENT PUDUCHERRY Vs. S. ANBU	June 16, 2023
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. N. SELVARAJAN	March 31, 2023
SECRETARY TO GOVERNMENT, DEPARTMENT OF HEALTH AND FAMILY WELFARE Vs. MINOR S. PRIYADHARSHAN, REP. BY HIS MOTHER AND NATURAL GUARDIAN	August 25, 2023
SECRETARY, SELECTION COMMITTEE, CHENNAI Vs. DR. R. AASHRITHA	March 31, 2023
SECULAR TRUST Vs. OMR OUTDOOR MEDIA REACH LLP	March 20, 2023
SEEMA Vs. REGIONAL PASSPORT OFFICEER	May 4, 2023
SEETHALAKSHMI Vs. R.GANESAN	July 6, 2023
SEKAR Vs. STATE	July 17, 2023
SELLAMMA Vs. SECRETARY TO GOVERNMENT	March 27, 2023
SELVAKUMAR Vs. STATE	January 4, 2023
SELVAM Vs. STATE	October 13, 2023
SELVAMAGESHWARI Vs. SELVAKUMAR	January 6, 2023
SELVAMANI Vs. COMMISSIONER OF POLICE, CHENNAI	March 20, 2023
SELVARAJ Vs. MEMBER SECRETARY CHENNAI METROPOLITAN	March 27, 2023
SELVARAJ Vs. KALYANI	March 10, 2023
SELVARAJ Vs. ANJAMMAL	January 19, 2023
SELVARAJ Vs. V.K. PARASURAM	September 29, 2023
SELVATHIRUMANI Vs. STATE	April 11, 2023
SELVI Vs. GEETHA	September 21, 2023
SELVI Vs. E. NANDHINI	June 2, 2023
SELVI Vs. C.S.GEETHALAKSHMI	June 7, 2023
SEMBUTHU ARAKKATALAI CHARITABLE TRUST Vs. PALANIVEL	January 30, 2023
SENAPATHI Vs. STATE	October 26, 2023
SENAPATI HARTHI DHARMARAO Vs. EXECUTIVE DIRECTOR (SOUTH), FOOD CORPORATION OF INDIA, ZONAL OFFICE (SOUTH) NO. 3, HADDOWS ROAD CHENNAI-600006	January 23, 2023
SENGAISAMY Vs. STATE	September 29, 2023
SENIOR INTELLIGENCE OFFICER Vs. NARENDRA RATHI	December 12, 2023
SENLOGIC AUTOMATION (P) LTD Vs. EXECUTIVE DIRECTOR/WAGON, GOVERNMENT OF INDIA	March 20, 2023
SENTHIL KUMAR Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT HOME PROHIBITION AND EXCISE DEPT. , SECRETARIAT, CHENNAI-600 009	February 14, 2023
SENTHIL KUMARAN Vs. REGISTRAR	February 10, 2023
SENTHILKUMAR Vs. INSPECTOR OF POLICE, BARUR POLICE STATION, KRISHNAGIRI	March 29, 2023
SENTHILKUMAR Vs. STATE REPRESENTED BY : INSPECTOR OF POLICE	April 3, 2023
SENTHILKUMAR Vs. PRESIDING OFFICER, THE SPECIAL COURT	March 24, 2023
SENTHILKUMAR Vs. SECRETARY TO GOVERNMENT, HOME	March 21, 2023
SENTHILKUMAR R. Vs. STATE OF TAMIL NADU	February 15, 2023
SENTHILVEL Vs. RAJAMANIKAM	June 26, 2023
SERMATHURAI Vs. STATE OF TAMIL NADU	January 2, 2023
SESU RAJAKILI Vs. DORA SUSEELA	February 6, 2023
SETTU SUNDAR Vs. CHRISTIAN MEDICAL COLLEGE AND HOSPITAL VELLORE	March 30, 2023
SHAHIDA BEGUM Vs. RAMIZA	June 15, 2023
SHAKILA Vs. STATE	February 10, 2023
SHANKAR Vs. STATE	August 24, 2023
SHANKARI Vs. INSPECTOR GENERAL OF REGISTRATION	January 20, 2023
SHANMUGAM Vs. INSPECTOR OF POLICE	November 8, 2023
SHANMUGAM Vs. SASTHA KOVIL	April 13, 2023
SHANMUGAM Vs. AXIS BANK PRIVATE LIMITED	January 12, 2023
SHANMUGANANDHAM Vs. STATE	March 10, 2023
SHANTHAKUMARI Vs. VENKATASUBRAMANI	January 10, 2023
SHANTHI Vs. STATE OF TAMIL NADU	March 14, 2023
SHANTHI Vs. SECRETARY TO THE GOVERNMENT HOME	March 29, 2023
SHARP KABUSHIKI KAISHA Vs. SHARP INDUSTRIES	November 21, 2023
SHEELA Vs. NARAYANAN	February 6, 2023
SHIVA SANKAR BABA Vs. STATE	March 1, 2023
SHIVANI BALARAM Vs. APPROPRIATE AUTHORITY	November 21, 2023
SHREE CHANDRAPRABHU MAHARAJ JUNA, JAIN MANDIR TRUST Vs. NIRMAL BHURATH	November 20, 2023
SHREE SAI TRADERS Vs. COMMISSIONER OF FOOD SAFETY, CHENNAI	January 2, 2023
SHREYA BHATTACHARYA Vs. KENDRIYA VIDYALAYA SANGATHAN	October 9, 2023
SHRI RAJASTHANI JAIN SAMAJ EDUCATIONAL TRUST Vs. K. ROHINI	October 31, 2023
SHRI RATHNA AKSHAYA ESTATE PRIVATE LIMITED Vs. TAMIL NADU POLLUTION CONTROL BOARD	September 27, 2023
SHRIRAM CITY UNION FINANCE LIMITED, Vs. SIVA	March 21, 2023
SHRIRAM GENERAL INSURANCE CO. LTD Vs. VIJAYASAMUNDEESWARI	December 22, 2023
SHYLA Vs. REGISTRAR OF TRADE MARKS, THE TRADE MARKS	November 1, 2023
SIBARAM MAHARANA Vs. STATE	January 6, 2023
SIDHAR Vs. STATE BY THE INSPECTOR OF POLICE, POLLACHI TOWN POLICE STATION, COIMBATORE	January 5, 2023
SIMSONYABEZ Vs. STATE THROUGH THE INSPECTOR OF POLICE	February 1, 2023
SINGARAJAN Vs. JESUDURAI	September 14, 2023
SINGARAM Vs. SECRETARY TO THE GOVERNMENT HOME	March 28, 2023
SINGARAVEL Vs. M. PADMAVATHY	January 11, 2023
SIRAGIRI FARMS INDIA PVT. LTD. Vs. STATE	January 12, 2023
SIVA TRADING Vs. ADDITIONAL COMMISSIONER OF CUSTOMS	January 31, 2023
SIVA. M (VILLAGE HEAD) Vs. DEPUTY SUPERINTENDENT OF POLICE	April 13, 2023
SIVABALAKRISHNAN Vs. STATE	November 8, 2023
SIVAGURU SUBRAMANIYAM Vs. INSPECTOR OF POLICE	March 31, 2023
SIVAKASI HINDU POORVIGA AGAMUDAYAR URAVINMURAI MAHAMAI FUND ARAKKATALAI Vs. DISTRICT REGISTRAR	August 29, 2023
SIVAKUMAR Vs. STATE	July 20, 2023
SIVALINGAM Vs. STATE	September 7, 2023
SIVALINGAM Vs. N. DAMODHARAN	February 2, 2023
SIVALINGAM Vs. VEDAVALLI AMMAL ARAKATTALAI	September 29, 2023
SIVANESAN Vs. STATE	August 7, 2023
SIVANKALAI Vs. STATE	February 3, 2023
SIVARAJ S. Vs. STATE OF TAMIL NADU	July 14, 2023
SIVARANJANI Vs. VIJAY	February 1, 2023
SIVASANKARAN Vs. SARAVANAN	February 15, 2023
SIVASANKARAN Vs. STATE OF TAMIL NADU	June 26, 2023
SOBHANA Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT	February 7, 2023
SOLAIRAJ Vs. STATE	February 27, 2023
SOLAIRAJ Vs. STATE	January 4, 2023
SOLAVE GOUNDER Vs. P.S. VENKATACHALAM	March 14, 2023
SOUNDARYA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	February 8, 2023
SOWMIYA Vs. STATE OF TAMIL NADU	January 30, 2023
SOWNDARYA BHAIRAVI Vs. MANOJKUMAR	January 9, 2023
SP.ALAGAPPAN Vs. KRISHNAVENI	March 3, 2023
SPECIAL COMMISSIONER AND COMMISSIONER Vs. SAADHU SEENIMALAI THAMBIRAN SWAMI	November 17, 2023
SPECIAL TAHSILDAR Vs. GOPALJI AGARWAL	October 11, 2023
SPECIAL TAHSILDAR Vs. S. RAJENDRAN	February 9, 2023
SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE DEPARTMENT, VELLORE Vs. ARUMUGA MUDALIYAR	February 9, 2023
SREE RENGARAAJ STEEL AND ALLOYS LIMITED Vs. MSTC LIMITED	January 25, 2023
SREE VIGNESH Vs. STATE	October 16, 2023
SRI INTERNATIONAL Vs. CENTRAL BANK OF INDIA	April 12, 2023
SRI MAYA TRADING AND TRADING SOLUTIONS INDIA (P) LTD Vs. D.SURESH	January 10, 2023
SRI RAJAN KATTALAI ATTACHED Vs. GOVERNMENT OF TAMIL NADU	March 23, 2023
SRI VIDYA Vs. LEAL ENTERPRISE	February 2, 2023
SRI-LA-SRI SATHYA GNANA MAHADEVA Vs. COMMISSIONER	February 24, 2023
SRIMATHI INDIRAGANDHI Vs. INSPECTOR OF POLICE	November 3, 2023
SRINATH Vs. DISTRICT REVENUE OFFICE	February 7, 2023
SRINISHAANTHI. K. Vs. K. BOOPAL	January 24, 2023
SRINIVASAN Vs. DHANABAL	February 9, 2023
SRINIVASAN Vs. IDEAL MOVERS PVT. LTD.	April 21, 2023
SRINIVASAN Vs. STATE	December 29, 2023
ST. ALFRED EDUCATION TRUST Vs. KONE ELEVATOR INDIA PVT. LTD	November 16, 2023
ST. LUCIA ROMAN CATHOLIC MISSION Vs. DISTRICT COLLECTOR, THOOTHUKUDI	April 11, 2023
STALIN DEVARAJ Vs. STATE	October 5, 2023
STANDARD PENCILS PVT. LTD. Vs. ASSISTANT EXECUTIVE ENGINEER, TANGEDCO (O&M) TNEB, CHENNAI ELECTRICITY DISTRIBUTION CIRCLE, GUINDY, CHENNAI	February 6, 2023
STAR TRACE ENGINEERING DIVISION Vs. REGISTRAR	November 23, 2023
STATE Vs. XXX FATHER OF THE VICTIM CHILD	November 21, 2023
STATE Vs. V.D.MOHANAKRISHNAN	February 16, 2023
STATE Vs. K.R.PANEERSELVAM	February 2, 2023
STATE Vs. B.VALARMATHI	September 8, 2023
STATE Vs. K. MOHAMED ALI	February 28, 2023
STATE Vs. DANDAYUTHAM	February 24, 2023
STATE Vs. THIRU. S. VASANTHAKUMAR	April 13, 2023
STATE Vs. KRISHNAVENI	December 8, 2023
STATE Vs. DANDAYUTHAM	February 28, 2023
STATE Vs. K.PONMUDI	December 19, 2023
STATE BANK OF INDIA Vs. J. SARAVANAN	January 12, 2023
STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LTD Vs. SPECIAL	March 17, 2023
STATE OF TAMIL Vs. S. SHANMUGASUNDARAM	July 20, 2023
STATE OF TAMIL NADU Vs. CORRESPONDENT ST. JOSEPH BOYS HIGHER SECONDARY SCHOOL	February 15, 2023
STATE OF TAMIL NADU Vs. J. ABRAHAM	March 20, 2023
STATE OF TAMIL NADU Vs. ARULMIGU MEENAKSHI SUNDARESWARAR DEVASTHANAM	April 3, 2023
STATE OF TAMIL NADU Vs. V. SARAVANAN	March 31, 2023
STATE OF TAMIL NADU Vs. J.MANIKANDAN	June 16, 2023
STATE OF TAMIL NADU Vs. TVL. MURUGAN AND CO.	February 10, 2023
STATE OF TAMIL NADU Vs. VELAYUTHAMUDALIAR	October 19, 2023
STATE OF TAMIL NADU Vs. K. PARVATHY	November 29, 2023
STATE REP.BY THE INSPECTOR OF POLICE Vs. COMMANDANT	July 20, 2023
SUB INSPECTOR OF POLICE Vs. R.S.RAJEESH	November 15, 2023
SUBA RAVIKUMAR Vs. M.C.RAVIKUMA	February 27, 2023
SUBANU Vs. SECRETARY TO GOVERNMENT, HOME	March 28, 2023
SUBBAAM EDUCATIONAL AND CHARITABLE TRUST Vs. STATE OF TAMIL NADU	March 3, 2023
SUBBAIAH Vs. STATE	November 1, 2023
SUBBAN Vs. NALLAMUTHU AMBALAM(DIED), RENGARAJAN	February 6, 2023
SUBHA Vs. T. KRISHNAMOORTHY	January 27, 2023
SUBHASHINI Vs. B. VENUGOPAL	November 7, 2023
SUBHASHREE RAM GARMENTS PVT. LTD Vs. AUTHORIZED OFFICER UNION BANK OF INDIA	November 17, 2023
SUBHASIS BEHARA Vs. STATE	May 18, 2023
SUBRAMANIAM Vs. CHITRA	February 3, 2023
SUBRATA MONINDRANATH MAITY Vs. STATE	December 12, 2023
SUDALAIKANNU Vs. STATE	April 13, 2023
SUDHA Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD	March 28, 2023
SUDHAKAR Vs. STATE	September 22, 2023
SUDHARSANA Vs. GAUTHAM VENKATRAJ	January 6, 2023
SUDHEER Vs. STATE	September 19, 2023
SUDHEER Vs. STATE	November 24, 2023
SUGUNA Vs. DISTRICT COLLECTOR, COLLECTOR OFFICE	July 14, 2023
SUGUNABHAI Vs. MATHIYAZHAGAN	September 11, 2023
SUJI Vs. MURUGAN	January 12, 2023
SUJITHNAYAK Vs. STATE	September 22, 2023
SUMAN Vs. STATE	June 5, 2023
SUMATHI Vs. STATE	February 8, 2023
SUMATHI Vs. V.S. VIJAYKUMAR	February 3, 2023
SUMSLATHIEFTHEEN Vs. STATE	May 11, 2023
SUNDARA DHAS Vs. R.C. BISHOP	February 20, 2023
SUNDARAMOORTHY Vs. INSPECTOR OF POLICE	November 8, 2023
SUNDARAPANDI Vs. INSPECTOR OF POLICE	November 3, 2023
SUNDARAVADANAM Vs. SAROJA AMMAL	September 5, 2023
SUNDARRAJ Vs. STATE	October 11, 2023
SUNDER BAI Vs. P. KUMAR	January 6, 2023
SUO MOTU Vs. STATE	August 10, 2023
SUPER SARAVANA STORES Vs. HENRI TIPHAGNE	August 14, 2023
SUPER SULPHATE Vs. M/S. NIRMALA CHEMICALS	February 7, 2023
SUPERINTENDENT OF POLICE Vs. S. RAJESHKUMAR	March 1, 2023
SUPERINTENDING ENGINEER, THE TAMIL NADU ELECTRICITY BOARD Vs. PRABHAKAR	January 10, 2023
SURAJLAL Vs. PRADEEP STAINLESS INDIA PVT	March 2, 2023
SURENDHAR Vs. STATE OF TAMIL NADU	March 28, 2023
SURESH Vs. STATE	August 30, 2023
SURESH Vs. INSPECTOR OF POLICE	April 25, 2023
SURESH Vs. INSPECTOR OF POLICE	October 20, 2023
SURESH BABU Vs. PADMAVATHY	July 27, 2023
SURESH KUMAR Vs. SUSMITHA DEVARAJAN	November 17, 2023
SURESH KUMAR Vs. INSPECTOR OF POLICE	December 21, 2023
SURESH VENKATACHARI Vs. JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT	March 29, 2023
SURESHBABU Vs. STATE	September 27, 2023
SURUTTAIYAN Vs. DISTRICT COLLECTOR, COLLECTOR OFFICE, DHARMAPURI	January 27, 2023
SURYA Vs. KANNADASAN	January 9, 2023
SUSAMMA BABY Vs. STATE	April 11, 2023
SUSILA Vs. S.THIRUMALAI	April 10, 2023
SUTHERSON Vs. DEPUTY SUPERINTENDENT OF POLICE	October 11, 2023
SWAMIJI Vs. CHIEF SECRETARY	September 21, 2023
SWAMINATHAN.M Vs. STATE OF TAMIL NADU	January 25, 2023
SWAMY AYYAPPAN EDUCATIONAL TRUST Vs. DEPUTY SUPERINTENDENT	March 20, 2023
SWARNA KRISHNASWAMY Vs. GURU	March 31, 2023
SYED AHMED HUSSAIN Vs. ARULMIGHU EKAMBARESWARAR THIRUKOIL	November 9, 2023
SYED KAMAL BATCHA Vs. STATE OF TAMIL NADU	October 6, 2023
SYED MAZHERUDDIN Vs. FAZAL MOHAMMED	November 2, 2023
SYMAN & DAVID PROPRIETOR M/S RELIABLE EQUIPMENTS Vs. JOINT COMMISSIONER OF LABOUR CUM APPELLATE AUTHORITY	February 13, 2023
T. ANAIKUTTY Vs. M. P. R. MALAIANDI	June 19, 2023
T. ARUL KUMAR Vs. TAMIL NADU	March 30, 2023
T. ARUNKUMAR Vs. STATE OF TAMIL NADU	April 24, 2023
T. B. S. S. C. S. VADAMALAI RAJYA PANDIYAN Vs. SUPERINTENDENT OF POLICE, THENI	April 13, 2023
T. DILIP KUMAR Vs. DEPUTY DIRECTOR -I	January 31, 2023
T. GANDHIMATHI Vs. STATE	March 24, 2023
T. JEEVANANDAM Vs. REGIONAL PF COMMISSIONER-1	July 25, 2023
T. JOSEPH ANTON KINGSTON Vs. GOVERNMENT OF TAMIL NADU	April 12, 2023
T. KUMARAVEL Vs. CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT	November 3, 2023
T. MASILAMANI Vs. K. VENKAT NARAYANAN	January 9, 2023
T. MOHAN KUMAR Vs. R. ASOK KUMAR	December 6, 2023
T. PALANICHAMY Vs. SHUNCHONNGAM JATAK CHIRU CHENNAI	March 24, 2023
T. PARTHASARATHY Vs. ARULMIGHU PARTHASARATHY SWAMY THIRUKOIL	March 17, 2023
T. PERIANNAN Vs. R. GANESHBABU	April 6, 2023
T. R. RAMESH Vs. STATE OF TAMIL NADU	January 28, 2023
T. RAGHUPATHI Vs. M. RAJAVELU	February 10, 2023
T. RAJAKUMAR Vs. SUPERINTENDENT OF CENTRAL PRISONS	June 1, 2023
T. RAMESH Vs. BOARD OF DISCIPLINE, CONSTITUTED	September 12, 2023
T. RETNAPANDIAN Vs. TAMIL NADU CEMENTS CORPORATION LIMITED	June 21, 2023
T. RUBINI Vs. SECRETARY TO THE GOVERNMENT	March 27, 2023
T. S. MURUGESAN Vs. E. KANNIAPPAN	January 11, 2023
T. SARAVANAN Vs. SUPERINTENDENT OF POLICE, KRISHNAGIRI	March 27, 2023
T. TAMILARASU Vs. DISTRICT COLLECTOR & INSPECTOR OF PANCHAYATS	September 26, 2023
T. TAMILARASU Vs. COMMISSIONER, YERCAUD PANCHAYAT UNION	July 13, 2023
T. VIJAYAKUMAR Vs. STATE	May 24, 2023
T.ASHOK Vs. STATE	July 21, 2023
T.K. SRINIVASAN Vs. PRESIDING OFFICER, LABOUR COURT	October 20, 2023
T.N.SIVASUBRAMANIAM Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT	June 8, 2023
T.P. ABDUL SHAKOOR Vs. CHIEF EXECUTIVE OFFICER	September 7, 2023
T.S.SHANTHI Vs. V.RAMAKRISHNAN	January 9, 2023
T.SABEER Vs. STATE	June 15, 2023
T.THANGAPANDIYAN Vs. STATE	November 30, 2023
T.V. RAMACHANDRAN NAIR Vs. UNION OF INDIA	September 4, 2023
T.V.VENKATASAMY CHETTIAR Vs. K.AYYADURAI	February 7, 2023
T.VIJAYAKUMAR Vs. P.JAWAHAR	March 14, 2023
TALASILA ASHA Vs. S. ADHIKESAVAN	October 10, 2023
TAMIL NADU AGRICULTURAL UNIVERSITY Vs. KORAKKAN (DIED)	August 11, 2023
TAMIL NADU AYUSH SONOLOGIST ASSOCIATION Vs. UNION OF INDIA	May 26, 2023
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. LAKSHMI EXPORT, COIMBATORE	June 15, 2023
TAMIL NADU GENERATION AND DISTRIBUTION COMPANY LTD. Vs. ARKAY ENERGY (RAMESHWARAM) LIMITED	November 22, 2023
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. CG POWER AND INDUSTRIAL SOLUTIONS LIMITED	March 24, 2023
TAMIL NADU GOVERNMENT DEPARTMENT DRIVERS CENTRAL ASSOCIATION Vs. CHIEF ENGINEER (BUILDING & GENERAL) PUBLIC WORKS DEPARTMENT	March 31, 2023
TAMIL NADU RURAL HOUSING AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. K.RAJENDRAN NAIR	March 16, 2023
TAMIL NADU STATE ROAD TRANSPORT CORPORATION Vs. K.MALARVIZHI	April 27, 2023
TAMIL NADU STATE TRANSPORT Vs. B. RAJESWARI	January 12, 2023
TAMIL NADU STATE TRANSPORT CORP. Vs. HEMALATHA	January 19, 2023
TAMIL NADU STATE TRANSPORT CORPORATION Vs. M.MUTHULAKSHMI	April 20, 2023
TAMIL NADU STATE TRANSPORT CORPORATION Vs. K.JEYARANI	June 22, 2023
TAMIL NADU STATE TRANSPORT CORPORATION Vs. DEVI	March 28, 2023
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PONNALAGU	September 29, 2023
TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED Vs. P.SARAVANAN	April 28, 2023
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MURALIDHARAN	March 17, 2023
TAMIL NADU STATE TRANSPORT CORPORATION SALEM, LTD. Vs. PRESIDING OFFICER, LABOUR COURT, SALEM	March 20, 2023
TAMIL NADU STATE TRANSPORT CORPORATION, SIVAGANGAI Vs. RAVI	March 31, 2023
TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. SOUNDHAMANI	March 28, 2023
TAMILSELVAN Vs. THULASI	August 25, 2023
TAQA NEYVELI POWER COMPANY PRIVATE LIMITED Vs. NLC INDIA LIMITED	March 9, 2023
TATA AIG GENERAL INSURANCE CO. LTD Vs. P. ANTONYSAMY	August 29, 2023
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. SARAVANAN	August 30, 2023
THAMARAIPOO THANNARVA Vs. DIST. COLLECTOR	January 3, 2023
THAMBHU Vs. FOREST RANGE OFFICER	February 9, 2023
THANGAM Vs. GANAPATHY	November 17, 2023
THANGAM RELIGIOUS AND CHARITABLE TRUST Vs. G. HARIHARAN	September 8, 2023
THANGAPANDI Vs. STATE	March 24, 2023
THANGAPANDI Vs. STATE	November 28, 2023
THANGAPANDIYAN Vs. STATE	May 25, 2023
THANGARAJ Vs. STATE	March 17, 2023
THANGARAJ Vs. STATE	July 27, 2023
THANIGA Vs. STATE	January 9, 2023
THAYARAMMAL Vs. PALANIYAPPA GOUNDER	April 3, 2023
THE BRANCH MANAGER Vs. THE SUB-INSPECTOR OF POLICE	July 7, 2023
THENMOZHI Vs. KOUSALYA (RETIRED TEACHER)	March 2, 2023
THENNARASAN Vs. R. SUMAN	September 13, 2023
THILAGAM Vs. DISTRICT COLLECTOR, COLLECTORATE	April 18, 2023
THILAGAM Vs. STATE OF TAMIL NADU	March 17, 2023
THILAGAVATHI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORP.	January 12, 2023
THIRU KUMARA RATHINA VEERA UDAIYAR Vs. DISTRICT REVENUE OFFICER	October 20, 2023
THIRUKAYILAYA PARAMBARAI Vs. COMMISSIONER	November 9, 2023
THIRUMAGAL FINANCE Vs. SIVAKUMAR	November 10, 2023
THIRUMANI DHARMARAJ Vs. STATE OF TAMIL NADU	June 8, 2023
THIRUNAVUKARASU Vs. RATHISKUMAR	February 20, 2023
THIRUNAVUKKARASU Vs. STATE	July 21, 2023
THIRUPPATHY FIRE WORKS Vs. JOINT DIRECTOR	February 23, 2023
THOL. THIRUMAAVALAVAN Vs. PRINCIPAL SECRETARY DEPARTMENT OF LAW GOVERNMENT OF TAMILNADU	December 7, 2023
THOTA T. SHIVAKUMAR Vs. STATE	July 6, 2023
THULASI JEWELLERS ERODE Vs. K. YUVARAJ	November 15, 2023
TIRUVANNAMALAI KARUNEEKAR SANGAM Vs. SARADAMBAL AMMAL (DIED)	May 24, 2023
TORAM EXPORTS PVT. LTD Vs. SAMWON TEXTILES CO., LTD	October 20, 2023
TOSHIHIKO SANO Vs. TAMIL NADU	February 24, 2023
TRANSTONNELSTROY Vs. CHENNAI METRO RAIL LTD.	February 1, 2023
TRIDEM PORT AND POWER COMPANY PRIVATE LIMITED Vs. STATE OF TAMIL NADU	September 7, 2023
TRISHLA Vs. K. R. PARTHIBAN	February 1, 2023
TVL SRI RAGAVA MEDICAL AND GENERAL STORES Vs. DEPUTY SALES TAX OFFICER	January 23, 2023
TVS ELECTRONICS LIMITED Vs. JITENDER KUMAR	December 19, 2023
U. KALIMUTHU Vs. SUPERINTENDENT OF POLICE, THENI	March 27, 2023
U. KAVIYARASAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	March 20, 2023
U. SHOBAN KUMAR Vs. A. KARUNAKARAN	June 7, 2023
U. VENKATESAN Vs. SUSILA	January 10, 2023
U.K.VENKAT RAO Vs. SERIOUS FRAUD INVESTIGATION OFFICE	August 18, 2023
U.P. POWER CORPORATION LTD. Vs. U.P. STATE PUBLIC SEVICE TRIBUNAL	February 13, 2023
U.P. ROAD TRANSPORT CORPORATION Vs. SRI PAL SINGH	February 21, 2023
U.SAMAIYAN Vs. UNION OF INDIAN	June 8, 2023
UDAY KOTAK Vs. N. GANESH	March 16, 2023
UDAYAKUMAR Vs. STATE	March 23, 2023
UDHAYASRI Vs. KARTHIK	February 7, 2023
UKESHKUMAR Vs. STATE	October 13, 2023
ULTRA TECH CEMENT LTD Vs. TAMIL NADU	March 21, 2023
ULTRATECH CEMENT LIMITED Vs. STATE OF TAMIL NADU	March 20, 2023
UMA MAHESWARI Vs. NARENRAJGOPAL	March 10, 2023
UMA MAHESWARI Vs. ASHOK RAJA	January 20, 2023
UMAID MOHONOT Vs. UNION OF INDIA	July 10, 2023
UMAYACHANDRAN Vs. INSPECTOR OF POLICE	November 29, 2023
UNION OF INDIA Vs. REGIONAL LABOUR COMMISSIONER	June 21, 2023
UNION OF INDIA Vs. MAHESWARI BUILDERS	January 3, 2023
UNION OF INDIA Vs. REGISTRAR	April 27, 2023
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI	March 30, 2023
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	August 31, 2023
UNION OF INDIA Vs. A. MUNISAMY	August 16, 2023
UNION OF INDIA Vs. MOHATA CONSTRUCTION COMPANY	January 3, 2023
UNITED INDIA INSURANCE CO. LTD Vs. VENNILA	December 21, 2023
UNITED INDIA INSURANCE CO. LTD Vs. SUMITHRA	February 21, 2023
UNITED INDIA INSURANCE CO. LTD Vs. KAVITHA	October 11, 2023
UNITED INDIA INSURANCE CO. LTD Vs. BALASUBRAMANIYAN	August 25, 2023
UNITED INDIA INSURANCE CO. LTD. Vs. LAKSHMAMMA	August 3, 2023
UNITED INDIA INSURANCE CO. LTD. Vs. MANIKANDA PRABHU	February 6, 2023
UNITED INDIA INSURANCE CO. LTD. Vs. SELVAM	March 9, 2023
UNITED INDIA INSURANCE CO. LTD. Vs. U.MUTHULAKSHMI	April 20, 2023
UNITED INDIA INSURANCE CO., LTD Vs. P.VEERASAMY	April 26, 2023
UNITED INDIA INSURANCE CO.LTD Vs. PANDI	September 29, 2023
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MUTHUSELVI	March 17, 2023
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SELVAN	April 26, 2023
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SIVASAKTHI	March 28, 2023
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAM SUNDAR SINGH	March 20, 2023
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJAMANI	April 27, 2023
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K.R. MURUGESAN	August 22, 2023
UNITED INDIA INSURANCE COMPANY LIMITED Vs. A.KIRUBA JONAPARK RANI	February 14, 2023
UNITED INDIA INSURANCE COMPANY LTD Vs. BHUVANESWARI	April 10, 2023
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD Vs. SARANYA	September 1, 2023
UNIVERSITY GRANTS COMMISSION Vs. ANNAMALAI UNIVERSITY	January 20, 2023
UNTIED INDIA INSURANCE COMPANY LTD Vs. S.RAJKUMAR	July 25, 2023
USHA Vs. SECRETARY TO THE GOVERNMENT HOME	March 29, 2023
USHARANI Vs. VEMURI AMARNATH	September 21, 2023
V. ANANDA KUMAR Vs. DISTRICT COLLECTOR	September 5, 2023
V. AVUDAIAMMAL Vs. SUBRAMANYA SWAMI DEITY OF SRI SUBRAMANYA SWAMI TEMPLE, TIRUCHENDUR	February 7, 2023
V. BHASKAR Vs. DISTRICT COLLECTOR OF KRISHNAGIRI, KRISHNAGIRI	January 5, 2023
V. C. KALAIVANAN Vs. MANAGER, ADITYA BIRLA HOUSING FINANCE LTD.	January 20, 2023
V. CHANDRALEGA Vs. STATE OF TAMIL NADU	April 11, 2023
V. DHANASEKARAN Vs. A. KRISHNAMURTHY	February 2, 2023
V. ELAYAPERUMAL Vs. DISTRICT COLLECTOR, THOOTHUKUDI	April 11, 2023
V. FLORA JENIFER Vs. V.C. RAVICHANDRAN	August 4, 2023
V. FRANCIS Vs. DISTRICT COLLECTOR	October 19, 2023
V. GANTHIMATHI Vs. INTERNAL AUDIT OFFICER	November 1, 2023
V. INDIRA NAWADA Vs. STATE BANK OF INDIA	August 16, 2023
V. JAYANTHI Vs. GOVERNMENT OF TAMIL NADU	April 10, 2023
V. KAVURAJAN Vs. K.N. PERUMAL	April 6, 2023
V. KRISHNAN Vs. STATE BY SUB-INSPECTOR OF POLICE	April 5, 2023
V. KRISHNAN Vs. STATE	April 23, 2023
V. KUMAR Vs. SHRIRAM CHITS TN (P) LTD.	February 6, 2023
V. LATHA Vs. STATE OF TAMIL NADU	March 30, 2023
V. MARIKANNU Vs. DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR, PUDUKKOTTAI DISTRICT	January 24, 2023
V. MARIMUTHU Vs. V. KALAISELVI	February 10, 2023
V. MEENAL Vs. INSPECTOR GENERAL OF POLICE (SOUTH ZONE CBCID)	July 21, 2023
V. PACKIAKUMAR Vs. CENTRAL	September 7, 2023
V. PALANIAPPA Vs. SECRETARY TO THE CHANCELLOR	December 19, 2023
V. POORNIMA Vs. D. KANNADASAN	January 3, 2023
V. PRIYANKA Vs. M. NAVEEN	January 30, 2023
V. RADHAKRISHNAN Vs. K. DURAISAMY	February 7, 2023
V. RADHAKRISHNAN Vs. STATE	September 19, 2023
V. RAJARAMAN Vs. STATE	April 11, 2023
V. RAJARATHINAM Vs. V. SIVASUBRAMANIAN	June 19, 2023
V. RAMAN Vs. UNION TERRITORY OF PUDUCHERRY	March 21, 2023
V. RAMESH Vs. GENERAL MANAGER, (PERSONAL SERVICES) APPELLATE AUTHORITY	March 23, 2023
V. RAMKUMAR Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU CHENNAI	March 20, 2023
V. RANGANATHAN Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE	March 29, 2023
V. REVATHY Vs. STATE	January 5, 2023
V. S. SIVAJI Vs. K. SAMY	January 2, 2023
V. SANKARARAMAN Vs. COMPETENT AUTHORITY AND THE SPECIAL DISTRICT REVENUE OFFICER (LA)	January 5, 2023
V. SANKARASUBBU Vs. GOVERNMENT OF TAMIL NADU	January 24, 2023
V. SARAVANAN Vs. STATE	March 29, 2023
V. SELVARANI (DIED) Vs. R. BALAKRISHNAN	August 10, 2023
V. SENTHIL BALAJI Vs. DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT MINISTRY OF FINANCE	September 4, 2023
V. SENTHIL BALAJI Vs. NIRMAL KUMAR	April 12, 2023
V. SENTHIL MURUGAN Vs. KAMATCHI	February 1, 2023
V. SUNDARARAJ Vs. REGISTRAR GENERAL	June 8, 2023
V. SURESH Vs. MOTOR VEHICLE	April 11, 2023
V. VANDHANA Vs. VIJAYASEKARAN	June 5, 2023
V. VARGEES AMAL RAJA Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS	July 26, 2023
V. VASANTH Vs. STATE	January 4, 2023
V. VENKATASAMY REDDY Vs. R. SAMPATH	December 22, 2023
V. VIDYA Vs. STATE CHIEF COMMISSIONER	March 28, 2023
V. VINAY Vs. R. AKSHAYA	January 12, 2023
V. VINAYAGAM Vs. UNION OF INDIA	February 9, 2023
V. YESUDOSS Vs. C. MANIKANDAN	June 14, 2023
V.A.S. MOHAMMAD ALI Vs. STATE	February 22, 2023
V.ARUL KUMAR Vs. STATE: THE INSPECTOR OF POLICE	July 10, 2023
V.AYYADURAI Vs. STATE OF TAMIL NADU	March 3, 2023
V.BASKAR Vs. STATE	April 25, 2023
V.CHANDRAGANTHA Vs. R.KANAGARAJ	October 3, 2023
V.DILIP SINGH BHONSLE Vs. INSPECTOR OF POLICE	June 15, 2023
V.KANDASWAMI Vs. VEMBANNA GOUNDER	January 4, 2023
V.NAASAR Vs. STATE	January 31, 2023
V.PALANISAMY Vs. MADURAIVEERAN	July 25, 2023
V.PERUMAL Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE	August 24, 2023
V.PERUMAL Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE	November 16, 2023
V.R. PATTABIRAMAN Vs. R. PRABHU	September 12, 2023
V.RAJASEKAR Vs. STATE	December 6, 2023
V.RAJENDIRAN Vs. STATE	June 15, 2023
V.S. VARADHARAJAN Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION	November 6, 2023
V.S.MUTHUPANDIAN Vs. INSPECTOR GENERAL OF REGISTRATION	September 1, 2023
V.SHANMUGAM Vs. UNION OF INDIA	March 23, 2023
V.VEERARAGHAVAN Vs. C.K.VIJAYA KUMAR	July 6, 2023
V.VENKATESAN Vs. STATE	September 27, 2023
V.VIVEK RAM THILAK Vs. PRINCIPAL CHIEF CONSERVA	August 4, 2023
VAATA SMART LIMITED Vs. MYSORE SALES INTERNATIONAL LIMITED	January 10, 2023
VADIVEL Vs. STATE OF TAMIL NADU	March 31, 2023
VAIGAI Vs. STATE	April 10, 2023
VANAKAR AZEEZ BASHA Vs. BEEBEE JOHN (DECEASED) SRIDHAR	February 10, 2023
VANUMAMALAI Vs. SECRETARY TO GOVERNMENT (HOME)	March 29, 2023
VARAAKI Vs. SECRETARY	June 27, 2023
VARADHAN Vs. VENKATESAN	August 31, 2023
VARAMM HEALTBCARE PVT. LTD Vs. MGM HEALTHCARE PVT. LTD.	August 10, 2023
VARSHINI Vs. STATE	October 13, 2023
VASANTH Vs. STATE	November 30, 2023
VASANTHAKUMAR Vs. SUPERINTENDENT OF POLICE, MADURAI	March 29, 2023
VASANTHI Vs. PANNEERSELVAM	January 5, 2023
VASANTHI Vs. SECRETARY TO GOVERNMENT	August 29, 2023
VASUKI Vs. SECRETARY TO GOVERNMENT	April 28, 2023
VASUKI SELVAM Vs. VETRIVEL	November 22, 2023
VATCHALA Vs. T. PAARI	January 5, 2023
VATSALA JAGANNATHAN Vs. TRISTAR ACCOMMODATIONS LIMITED	January 20, 2023
VEDAGIRI Vs. VIJAYALAKSHMI	February 14, 2023
VEDIYAPPAN Vs. STATE. REP. BY THE INSPECTOR OF POLICE	April 24, 2023
VEERAMMAL Vs. GENERAL MANAGER,TAMIL NADU STATE TRANSPORT CORPORATION	June 9, 2023
VEERI UMMAL Vs. RAJENDRAN BABU	March 17, 2023
VEL Vs. TAMILMANI	February 1, 2023
VELAMMAL Vs. STATE OF TAMIL NADU	March 15, 2023
VELAYUTHAN BOOPATHI Vs. DISTRICT COLLECTOR	January 30, 2023
VELLAIYAMMAL Vs. STATE	April 6, 2023
VELU GOUNDAR Vs. JANARTHANAM	January 23, 2023
VENKATACHALAM Vs. STATE	August 10, 2023
VENKATACHALAM Vs. JAYACHANDRAN AND BROTHERS NAGAPATTINAM	February 1, 2023
VENKATARAMAN Vs. MAHESH KUMAR POREVEL	February 3, 2023
VENKATASUBRAMANIAN RAVICHAND Vs. A.NITHYA	August 29, 2023
VENKATESAN Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA	March 23, 2023
VENUGOPAL Vs. STATE	January 2, 2023
VICTOR GUEDES-INDUSTRIA Vs. DEPUTY REGISTRAR OF TRADE MARKS	March 3, 2023
VIDYALAKSHMI S. Vs. DINESH L.	February 2, 2023
VIGNESH Vs. SECRETARY TO THE GOVERNMENT HOME	March 20, 2023
VIJAY Vs. STATE	December 15, 2023
VIJAY Vs. STATE	December 29, 2023
VIJAY PRABU Vs. S.T. LAJAPATHIE	March 24, 2023
VIJAYALAKSHMI Vs. A.GANESAN (DIED)	September 4, 2023
VIJAYALAKSHMI Vs. P.KANDASWAMY	November 28, 2023
VIJAYRAJ BHANDARI Vs. SURESH KUMAR	January 25, 2023
VIKKU Vs. STATE	March 3, 2023
VIKRAM JESUDASEN Vs. SURESH KUMAR	July 24, 2023
VIKRANTHI FOUNDATIONS Vs. ORIENT BUILDERS	September 21, 2023
VILLAYUTHAM Vs. DIRECTORATE OF ENFORCEME	October 20, 2023
VIMAL JAYACHANDRAN Vs. DIANA JERINE JOHNSON	March 8, 2023
VINDHYA REAL ESTATES PVT LTD Vs. CORPORATION COMMISSIONER	March 16, 2023
VINOTH Vs. STATE	April 13, 2023
VINOTH Vs. STATE	March 1, 2023
VINOTHKUMAR Vs. STATE	September 26, 2023
VIRUDHAMBAL Vs. E.MUTHULAKSHMI	April 20, 2023
VISHAL KRISHNA REDDY Vs. LYCA PRODUCTIONS PRIVATE LIMITED	April 5, 2023
VISHALAYYANAR Vs. STATE	September 19, 2023
VISHNU LAKSHMI TRUST Vs. STATE OF TAMIL NADU	March 20, 2023
VISHRANTHI HOMES PVT. LTD. Vs. MICROGUARD HSC SOLUTIONS PVT. LTD.	March 17, 2023
VISWANATHAN Vs. STATE	July 10, 2023
VIVEK Vs. STATE	January 19, 2023
VIVEKANANDA Vs. STATE	March 14, 2023
WINS ANTO Vs. GOVERNMENT OF TAMIL NADU	April 28, 2023
WITOLD STANISLAW PILAWA Vs. SECRETARY, MINISTRY OF HOME AFFAIRS	March 30, 2023
WRENN BENNETT & CO. (INDIA) LTD. Vs. C.P.GUPTA & COMPANY	February 15, 2023
XAVIER AROCKIYA DASS Vs. A. MALAICHAMY	December 22, 2023
Y.DAVIDSON (DIED) Vs. NAGERCOIL HOME CHURCH CSI	October 19, 2023
YADHAVI Vs. SECRETARY TO GOVERNMENT (HOME)	March 23, 2023
YASAR ARABATH Vs. MOHAMED SALEEM	June 21, 2023
YASODHA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT	April 5, 2023
YEASU Vs. STATE	September 1, 2023
YOGA PRIYA Vs. KISHORE KUMAR	January 9, 2023
YOGESH Vs. STATE	December 12, 2023
YOHANN J.SETNA Vs. STATE OF TAMILNADU	November 15, 2023
YUVANESHWARAN Vs. STATE	January 4, 2023
YUVARAJ Vs. STATE	June 30, 2023
ZIGMA PRESSING Vs. RAJSRIYA AUTOMOTIVE INDUSTRIES PRIVATE LIMITED	February 14, 2023
ZIRCON INTERNATIONAL PVT. LTD. Vs. SYED HAMEED BILAL	February 3, 2023
ZIYAVUDEEN BAQAVI Vs. UNION OF INDIA	April 13, 2023

Year 2023 of HIGH COURT OF MADRAS

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