REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
NATIONAL INSURANCE COMPANY Vs. K. MANICKAVASAGAR	March 23, 2021
TAMIL NADU MERCANTILE BANK LTD, Vs. SUB-REGISTRAR	January 25, 2021
TAMIL NADU STATE TRANSPORT CORPORATION Vs. THIRUGNANASAMBANDAN	March 23, 2021
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SOLAISAMY	March 23, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. V. ATHIMUTHAN @ ATHIMUTHIAH	March 23, 2021
3I INFOTECH LTD Vs. P. BALASUBRAMANIAN	July 26, 2021
A SEBASTIAN Vs. INSPECTOR OF POLICE	March 4, 2021
A ZAKIR HUSSAIN Vs. D SUDHAKAR	February 1, 2021
A. ABDUL RAHIM Vs. COMMISSIONER URBAN LAND CEILING AND URBAN LAND TAX	August 10, 2021
A. ANTHONY Vs. INSPECTOR OF POLICE, MANGALAMEDU POLICE STATION	October 28, 2021
A. BALASUBRAMANIAM Vs. INSPECTOR OF POLICE	March 29, 2021
A. BALASUBRAMANIAN Vs. DIRECTOR, DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICE, DMS COMPOUND, THENAMPET, CHENNAI Â€“ 600 006.	March 10, 2021
A. D. G. P. CIVIL DEFENCE AND HOME GUARDS Vs. N. SUNDARAPANDIYAN	June 18, 2021
A. D. MURUGAN Vs. SP N SATHYAMOORTHY	June 18, 2021
A. D. PADMASINGH ISAAC Vs. SAMY TRADERS	August 4, 2021
A. D. PADMASINGH ISAAC Vs. SUDALI AACHI PROVISIONS	August 3, 2021
A. DEVI, Vs. STATE OF TAMIL NADU	June 16, 2021
A. DIVYANATHAN Vs. STATE	April 30, 2021
A. ELANGOVAN Vs. RAMALAKSHMI	March 15, 2021
A. JAHIR HUSSAI Vs. V. RAMKUMAR	April 21, 2021
A. JALALUDEEN Vs. JUMMA PERIYA PALLIVASAL WAQF	October 29, 2021
A. JAMES @ JEROME Vs. DISTRICT COLLECTOR	April 1, 2021
A. JAYAKANTHAN Vs. J.R.S. CRUSHER	October 20, 2021
A. JAYAKUMAR Vs. STATE OF TAMIL NADU	January 6, 2021
A. JEGATHAMBAL Vs. B. KOTHALAM	January 20, 2021
A. JEYANTHI Vs. GOVERNMENT OF TAMILNADU	August 5, 2021
A. KANTHIAH Vs. SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT	January 29, 2021
A. L. ANUSUYA Vs. RATHINAVEL	July 28, 2021
A. LAKSHMANAN Vs. STATE	February 3, 2021
A. LAKSHMI Vs. S. AMBALAVANAN	January 20, 2021
A. M GOPALAN PROPRIETOR, M/S SREE GOKULAM INVESTMENTS Vs. M. SIVARAM	January 19, 2021
A. M. KAJA HUSSAIN Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT	March 17, 2021
A. MARIA ANTHONY Vs. S. SARAVANAN	June 1, 2021
A. MARIA JOHN Vs. COLACHEL COOPERATIVE HOUSING SOCIETY LIMITED	June 11, 2021
A. MARY Vs. DISTRICT COLLECTOR, DINDIGUL	October 8, 2021
A. MEERA Vs. STATE OF TAMIL NADU	January 29, 2021
A. MERCY VASAN Vs. STATE OF TAMIL NADU	January 20, 2021
A. MURUGAN Vs. STATE OF TAMIL NADU	August 5, 2021
A. MUTHUMALAI Vs. GOVERNMENT OF TAMIL NADU	January 4, 2021
A. MUTHUSAMY Vs. SRINIVASAN	March 1, 2021
A. P. SUBRAMANI Vs. STATE	July 22, 2021
A. PALANISAMY Vs. AIRPORT AUTHORITY OF INDIA	March 26, 2021
A. RADHIKA Vs. WILSON SUNDARARAJ	February 26, 2021
A. RAJU Vs. STATE	December 22, 2021
A. RAMESH Vs. STATE	March 5, 2021
A. RANI Vs. STATE	January 6, 2021
A. S MARIMUTHU Vs. MINISTRY OF TELECOMMUNICATIONS	June 23, 2021
A. SIRAJUDEEN Vs. STATE OF TAMIL NADU	July 28, 2021
A. SIVAKUMAR Vs. SECRETARY TO GOVERNMENT, FOOD, CO-OP. AND CONSUMER PROTECTION DEPT. AND ORS.	February 19, 2021
A. SUBRAMANI Vs. EXECUTIVE ENGINEER [ O & M ]	March 29, 2021
A. SUBRAMANI Vs. THIRU A. PANDURANGAM	January 25, 2021
A. SUMATHI Vs. UNION OF INDIA	February 23, 2021
A. SUNIL KUMAR Vs. DISTRICT COLLECTOR	April 23, 2021
A. SURESH Vs. MINOR PAVISHNA	March 19, 2021
A. T. SUBBARAYAN Vs. A. SENTHILKUMAR	August 4, 2021
A. TAMILARASAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD	July 27, 2021
A. THANGAMARIYAPPAN Vs. TAMIL NADU SLUM CLEARANCE BOARD	January 6, 2021
A. THIRUMURTHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT	March 15, 2021
A. VAVAMYDEEN Vs. MURUGIAH	July 9, 2021
A. VELANKANNI Vs. DISTRICT EMPLOYMENT OFFICER, THOOTHUKUDI DISTRICT, THOOTHUKUDI	January 4, 2021
A.ANGELIN MONICA Vs. CHIEF GENERAL MANAGER	March 31, 2021
A.BALAMURUGAN Vs. N.SUBASANKARESWARI	September 27, 2021
A.BASKAR Vs. TUTICORIN CORPORATION	April 21, 2021
A.D. PADMASINGH Vs. K. LAKSHMANAN PROPRIETOR	November 16, 2021
A.DANIEL Vs. SUPERINTENDENT OF POLICE	August 26, 2021
A.DHANENDRAN Vs. DISTRICT COLLECTOR	December 29, 2021
A.G.RAVI Vs. JANAKIRAMAN	September 17, 2021
A.JAYARAM REDDY Vs. P.UMAPATHY	November 2, 2021
A.JESURAJ Vs. V.BASKARAN	September 27, 2021
A.JEYAM Vs. S.VISWANATHAN	October 22, 2021
A.K. ABINESH Vs. M. DEEPA	June 7, 2021
A.KALIYAMURTHY Vs. AMSAVALLI	April 20, 2021
A.KALIYAPERUMAL Vs. DISTRICT COLLECTOR	June 29, 2021
A.KIRUBANITHI Vs. THIRUKOVILUR SUB REGISTRAR OFFICE	October 6, 2021
A.M. RAMAKRISHNAN Vs. COMMISSIONER OF SALES TAX, CHENNAI	March 2, 2021
A.N. MOHAMMED ALI AND ORS. Vs. SHEIK ABDUL KHADER AND ORS.	February 22, 2021
A.N.SUBRAMANI Vs. T.N.RAJENDIRAN	November 24, 2021
A.P. NATCHIMUTHU Vs. BANK OF BARODA	December 22, 2021
A.PONNUSAMY Vs. AUTHORISED OFFICER AND OTHERS	October 5, 2021
A.RAJENDRAN Vs. TAMIL NADU STATE TRANSPORT	June 4, 2021
A.S. BILAL Vs. A. RAISA NASRIN	November 30, 2021
A.S.FARHANA Vs. CHIEF REVENUE CONTROLLER AND INSPECTOR GENERAL OF REGISTRATION	April 1, 2021
A.S.SENTHIL KUMAR Vs. COMPETENT AUTHORITY AND DISTRICT REVENUE OFFICER	December 2, 2021
A.SANGAMESHWARAN Vs. STATE	June 24, 2021
A.SARASWATHI Vs. DEPUTY REGISTRAR OF COOP	July 29, 2021
A.SATHIYA BAMA Vs. DISTRICT COLLECTOR	August 23, 2021
A.T. ZEBA PARVEEN Vs. STATE OF TAMIL NADU	October 8, 2021
A.V. VIJAYAKUMAR Vs. DIRECTOR M/S. SHAREKHAN LIMITED	February 2, 2021
AABIS INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, CHENNAI CUSTOMS II COMMISSIONERATE	June 17, 2021
AANCHAL CEMENT LTD. Vs. GIMPLEX PVT. LTD.	November 25, 2021
AAPICO INVESTMENT PTE. LIMITED Vs. MANICKAM MAHALINGAM	June 2, 2021
AARTHI Vs. SUPERINTENDENT OF POLICE	June 30, 2021
AARUR TAMILNADAN Vs. S. SHANKAR AMND	July 8, 2021
AARUR TAMILNADAN Vs. S.SHANKAR	September 28, 2021
ABDUL LATHEEF MARICAR Vs. AISA BEEVI AND ORS.	March 8, 2021
ABDUL RAHIM Vs. SHAHUL HAMEED	February 1, 2021
ABDUL RAHMAN Vs. STATE	September 3, 2021
ABDUL SATHAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS.	February 5, 2021
ABDUL WAHAB Vs. STATE	October 22, 2021
ABDUL WAHAB Vs. STATE	October 8, 2021
ABDUL WAHAB Vs. STATE	November 19, 2021
ABILASH Vs. DEPUTY SUPERINTENDENT OF POLICE	July 14, 2021
ABIRAMI POLYPACKS Vs. M. DWARAKANATH	March 25, 2021
ABT MARUTI LTD. Vs. G. RATHINASABAPATHY	May 12, 2021
ADDISON & CO LIMITED, CHENNAI Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI	February 1, 2021
ADDITIONAL DIRECTOR GENERAL OF POLICE-CUM- INSPECTOR GENERAL OF PRISON Vs. S. PAGAMU	July 9, 2021
ADDITIONAL DIRECTOR OF SURVEY & LAND RECORDS Vs. K. SANKARAN	February 1, 2021
ADHI Vs. A. LATHA	March 30, 2021
ADISAYAKANI Vs. CHIEF ENGINEER	March 9, 2021
ADMINISTRATOR TNSTC EMPLOYEES PENSION FUND TRUST Vs. S.MOORTHY	April 30, 2021
AGARWAL COAL CORPORATION PVT. LTD Vs. IND BARATH THERMAL POWER LTD.	August 11, 2021
AGRICULTURAL PRODUCTION COMMISSIONER Vs. A. DHANAPALAN MOSI	April 21, 2021
AHALYA DEVI Vs. JEYARAJ	June 18, 2021
AHAMED AL AMEEN Vs. THE GOVERNMENT OF TAMIL NADU	April 23, 2021
AIRPORTS AUTHORITY OF INDIA Vs. SPECIAL COMMISSIONER & COMMISSIONER, LAND REFORMS	July 27, 2021
AJAY KUMAR BISHNOI Vs. STATE, REP. BY INSPECTOR OF POLICE	March 24, 2021
AJITH Vs. STATE	March 26, 2021
AKG CARS Vs. NISSAN MOTOR INDIA	September 15, 2021
AKILANDESWARI Vs. STATE	January 11, 2021
AKKAMMAL Vs. STATE	February 3, 2021
AKSHAYA SIGNATURE HOMES Vs. STATE OF TAMIL NADU	September 29, 2021
AKTHAR Vs. STATE	August 27, 2021
ALAGAPPA & CO. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	February 11, 2021
ALAGARSAMY Vs. SUBA KARMEGAM	August 12, 2021
ALAMATHAL Vs. KARPPATHAL	December 16, 2021
ALL INDIA PRIVATE SCHOOLS LEGAL PROTECTION SOCIETY Vs. H. BATCHA	March 18, 2021
AMARAVATHI SPINNING MILL Vs. REGISTRAR DEBTS RECOVERY TRIBUNAL COIMBATORE	July 8, 2021
AMBADI ENTERPRISES LIMITED Vs. DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, NEW DELHI	February 1, 2021
AMERICAN BAPTIST FOREIGN MISSION SOCIETY Vs. PROPERTY ASSOCIATION OF BAPTIST CHURCHES PRIVATE LTD.	March 23, 2021
AMRL HITECH CITY LTD Vs. MANAGING DIRECTOR, TANTRANSCO	July 26, 2021
AMUDHAN Vs. STATE	January 7, 2021
AMUTHA Vs. STATE OF TAMILNADU	March 5, 2021
AMUTHAVALI Vs. ANISH	June 25, 2021
AN.SOMASUNDARM Vs. RANI MEYYAMMAI ACHI OF CHETTINAD TRUST	November 16, 2021
ANAND CITI CENTER HOLDINGS PRIVATE LIMITED Vs. CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED	September 20, 2021
ANANDA VIKATAN PUBLISHER PVT. LTD. Vs. R. BOOMI	June 3, 2021
ANANDAKRISHNAN Vs. PUSHPALATHA	February 22, 2021
ANANDHAN Vs. RAGUPATHI	March 17, 2021
ANBALAGAN Vs. DEPUTY SUPERINTENDENT OF POLICE, TIRUCHIRAPPALLI	November 15, 2021
ANBARASAN Vs. STATE	June 2, 2021
ANBAZHAGAN Vs. PACHAIYAPPAN	December 15, 2021
ANBU SELVAN Vs. STATE	July 7, 2021
ANBUCHELVI APPULINGAM Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT	March 3, 2021
ANET JENILIYA Vs. T. P. A. ALPHONSE KAVIN	March 26, 2021
ANGAYARKANNI @ KAYAL Vs. T. E. BALAJI	January 27, 2021
ANGEL BRAKING LIMITED Vs. S.X.J. VASAN	August 27, 2021
ANGUVILAS M.V. MUTHIAH PILLAI Vs. ASSISTANT DIRECTOR, DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE, CHENNAI ZONAL UNIT	April 19, 2021
ANIL KUMAR Vs. STATE	October 5, 2021
ANILKUMAR SHARMA Vs. STATE	October 27, 2021
ANIRUTHAN Vs. UNION OF INDIA	July 26, 2021
ANISH Vs. STATE	March 30, 2021
ANITHA Vs. G. SHRINE	June 16, 2021
ANJALA Vs. S. MAHESWARAN	January 7, 2021
ANJALA Vs. STATE	July 19, 2021
ANJAMMAL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	January 18, 2021
ANJUMAN - E - HIMAYAT - E - ISLAM Vs. ASSISTANT DIRECTOR OF INCOME TAX	April 26, 2021
ANNADURAI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT	January 19, 2021
ANNADURAI Vs. PALANISAMY	July 19, 2021
ANNAI APPLIANCE MANUFACTURING P. LTD Vs. CANARA BANK	July 26, 2021
ANNAKKILI Vs. MURUGAN	April 26, 2021
ANNAM Vs. P.A. LAKSHMI NARAYANAN	March 25, 2021
ANNAMALAI GANESH Vs. INCOME TAX OFFICER	April 28, 2021
ANNAMALAI MUDALIAR Vs. KRISHNA MUDALIAR	August 2, 2021
ANNAPOORANA ENGINEERING Vs. UNIVERSITY GRANTS COMMISSION	September 6, 2021
ANNAPOORANI Vs. LURDHUMARY	October 28, 2021
ANNAPOORANI Vs. S.RITESH	March 16, 2021
ANNAPURANI Vs. MUTHUPILLAI	March 22, 2021
ANSAR (DIED) Vs. SELVAM DHANABAL	March 24, 2021
ANTHONI AMMAL Vs. KITHERI AMMAL	March 8, 2021
ANTONY PACKAIA DASAN (DIED) Vs. REGINA	March 29, 2021
ANURAGHA POULTRIES & BREEDERS PRIVATE LIMITED Vs. PADMAVATHI	November 25, 2021
APOORVA DADHA Vs. TAX RECOVERY OFFICER-I	June 16, 2021
ARAVINDAM Vs. SAMBASIVAM PILLAI	November 29, 2021
ARC INVESTMENTS CASTINGS LLP Vs. INTERPUMP HYDRAULICS INDIA PVT LTD	April 15, 2021
ARCHANA Vs. SECRETARY TO GOVERNMENT	January 25, 2021
ARCHUNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	October 7, 2021
ARIZNAR ANNA TAXI DRIVERS AND OWNERS ASSOCIATION Vs. COMMISSIONER GOBICHETTIPALAYAM MUNICIPALITY	December 8, 2021
ARJUN Vs. PROJECT EXECUTIVE, VALLIAMMAL SOCIETY AND SRM INSTITUTE, DEPARTMENT OF CONSTRUCTION	January 22, 2021
ARKAY ENERGY (RAMESWARM) LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION COMPANY LIMITED AND ORS.	January 5, 2021
ARMY WELFARE HOUSING ORGANIS Vs. COL.R.GANESAN	November 12, 2021
ARMY WELFARE HOUSING ORGANIZATION (AWHO) Vs. COMMANDER N KOTEESWAR	January 21, 2021
AROCKIA SAMY Vs. AROCKIA CHINNA RANI	March 29, 2021
AROKKIYARAJ Vs. A. AROKKOYARAJ	March 18, 2021
AROME CONSULTING SERVICES (P.) LTD. Vs. AUTHORISED OFFICER	July 20, 2021
AROQUIADASSE Vs. LAKSHMANAN	January 21, 2021
AROULA REYMOND Vs. AROULA JOSEPH	February 8, 2021
ARPANA RAWAT Vs. SANJIV RAI	July 12, 2021
ARS STEELS AND ALLOY INTERNATIONAL P. LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	July 20, 2021
ARUL KUMAR MANICKAM Vs. UNION OF INDIA	February 4, 2021
ARUL PRAKASAM Vs. P.PALKANI	November 25, 2021
ARULANANDAM Vs. ANTHONY	June 3, 2021
ARULGNANAM Vs. IBRAM KHAN	April 7, 2021
ARULMIGHU DAKSHINAKOKARNEESWARAR KOIL TEMPLE Vs. KAMALAVADIVELU	March 3, 2021
ARULMIGHU PARASUNATHASWAMY THIRUKOIL Vs. STATE OF TAMIL NADU	December 10, 2021
ARULMIGHU PATTESWARAR DEVASTHANAM Vs. PUSHPAVALLI	July 22, 2021
ARULMIGHU SUNDARA VINAYAGAR TEMPLE Vs. SAMPOORNAMMAL	October 5, 2021
ARULMIGHU VRIDHAGIREESWARAR TIRUKOIL Vs. KAMALDEEN	April 1, 2021
ARULMIGU AADI PUREESWARAR AND AADI KESAVAPERUMAL THIRUKOIL Vs. COMMISSIONER OF LAND REFORMS	December 6, 2021
ARULMIGU SAVUNDIYAMMAN THIRUKOVIL Vs. GOPAL RAJA	December 21, 2021
ARULMIGU SUBRAMANIASWAMY KOIL, KURUMBUR Vs. V. KARUPPIAH	January 8, 2021
ARULMIGU SUBRAMANIYA SWAMY KOVIL VALAGAM VIYABARIGAL SANGAM Vs. COMMISSIONER	June 18, 2021
ARULMIGU THIRUNAGESHWARASWAMY DEVASTHANAM Vs. ANNA KAITHARI NESAVU THOZHILALAR SANGAM	February 3, 2021
ARULMOZHI Vs. STATE	November 24, 2021
ARUMUGA GOUNDER Vs. SHANMUGAM	March 10, 2021
ARUMUGAM Vs. UNION OF INDIA	March 26, 2021
ARUMUGAM Vs. SECRETARY TO GOVERNMENT	January 18, 2021
ARUMUGAM Vs. REVENUE DIVISIONAL OFFICER, TRICHY REVENUE DIVISION, TRICHY	January 21, 2021
ARUMUGASAMY Vs. EXECUTIVE MAGISTRATE CUM REVENUE DIVISIONAL OFFICER, TENKASI DIVISION, TENKASI DISTRICT.	February 17, 2021
ARUN Vs. STATE	January 25, 2021
ARUN Vs. STATE REPRESENTED THROUGH	December 1, 2021
ARUN Vs. STATE	October 12, 2021
ARUN EXCELLO HOMES PRIVATE LIMITED Vs. HOUSING AND URBAN DEVELOPMENT DEPARTMENT	November 8, 2021
ARUNAN Vs. ARULMIGU NAGESWARASWAMY DEVASTHANAM	January 7, 2021
ASHIKA Vs. GOVERNMENT OF TAMIL NADU	March 2, 2021
ASHIQUE EXPORTS (P) LTD. Vs. SAFAANA COSMETICS & PERFUMES	April 1, 2021
ASHOK KUMAR Vs. STATE	March 18, 2021
ASHOK KUMAR Vs. STATE	March 4, 2021
ASHOK KUMAR Vs. JOINT COMMISSIONER	November 9, 2021
ASHOK LEYLAND EMPLOYEES UNION FOUNDRY DIVISION ENNORE Vs. MUTHUKUMARASAMY	May 5, 2021
ASHRAF ALI Vs. STATE	January 7, 2021
ASHWIN KAKUMANU Vs. CANBACK FACTOTHERS LIMITED	November 15, 2021
ASOTHAI Vs. CHINNASAMY UDAYAR	June 30, 2021
ASRUFFUNISA BEGUM Vs. M.S. NASIMUDEEN	February 9, 2021
ASSET RECONSTRUCTION COMPANY (INDIA) LTD Vs. V.CHOLA	October 6, 2021
ASSET RECONSTRUCTION COMPANY INDIA LIMITED Vs. SRI DEVI HOSPITAL	July 8, 2021
ASSISTANT COMMISSIONER URBAN LAND CEILING Vs. K.VANNIMUTHU	September 14, 2021
ASSISTANT DIRECTOR Vs. CANARA BANK	August 16, 2021
ASSISTANT DIRECTOR Vs. P.SUBRAMANIAN	July 2, 2021
ASSISTANT DIRECTOR Vs. JUSTIN DEVADOSS	January 25, 2021
ASSISTANT DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. P.A. SHETTU	February 16, 2021
ASSOCIATION OF HEATHCARE PROVIDERSINDIA Vs. STATE OF TAMILNADU	March 24, 2021
ASST COMMISSIONER Vs. RAJKUMAR MANRADIYAR	April 7, 2021
ATHIMUTHAN Vs. KANJANA	October 7, 2021
ATTORNEY AGENT, V. PADMANABHAN Vs. OWNERS AND PARTIES INTERESTED	October 28, 2021
ATTUR THULUVA VELLALAR SANGAM CHIT FUNDS (PRIVATE) LIMITED Vs. GOPAL @ A.S. SELLAMUTHU	December 20, 2021
AUGUSTIN Vs. E. V. RAJASEKARAN	December 17, 2021
AUTHORISED OFFICER SUB REGIONAL OFFICE Vs. NAGARATHINAM AND SONS	July 1, 2021
AUTHORIZED OFFICER Vs. CHIEF JUDICIAL MAGISTRATE	July 22, 2021
AVM FILM STUDIOS Vs. INCOME TAX OFFICER	February 4, 2021
AVUL HAMEED YASIN Vs. STATE REP. BY THE INSPECTOR OF POLICE	November 2, 2021
AWARD OFFICER Vs. MUTHURAMAN	July 26, 2021
AXIS BANK LIMITED Vs. N. ABDUL SALAM	March 25, 2021
AYINAN Vs. IRULAN	July 9, 2021
AYYANAAR Vs. INSPECTOR OF POLICE, KEELA THOOVAL POLICE STATION, RAMANATHAPURAM DISTRICT	February 9, 2021
AYYAVOO Vs. KESAVAN	February 10, 2021
B K MURALIKRISHNA Vs. COMMISSIONER OF INCOME TAX 9	January 20, 2021
B. ANNAMALAI Vs. STATE BANK OF INDIA	July 28, 2021
B. BALAMBAL Vs. SECRETARY TO GOVERNMENT	November 25, 2021
B. BALU Vs. STATE	November 16, 2021
B. JAYARANI Vs. AUTHORIZED OFFICER	January 8, 2021
B. K. BABU SAHIB Vs. MOTILAL	January 20, 2021
B. KALAISELVI Vs. DISTRICT COLLECTOR DISTRICT COLLECTOR OFFICE KALLAKURICHI DISTRICT	October 29, 2021
B. KANNAN Vs. JAYAMMAL	March 26, 2021
B. KOWSALAYA Vs. SECRETARY TO GOVERNMENT HOME	July 19, 2021
B. KRISHNAVENI Vs. DISTRICT COLLECTOR	December 14, 2021
B. KUBENDRAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 9, 2021
B. KUMAR Vs. TIRUCHIRAPPALLI CONSUMERS COOPERATIVE WHOLESALE STORES LTD	June 16, 2021
B. NELLAIAPPAN Vs. PRINCIPAL SECRETARY/ SECRETARY TO GOVERNMENT	March 26, 2021
B. RAJENDRAN Vs. D. BAKTHAVACHALU	December 10, 2021
B. RAMESH KUMAR Vs. S. MURUGAN	January 19, 2021
B. RAMU Vs. STATE	June 23, 2021
B. S. SELVAKUMAR Vs. V. SUBRAMANIAN	July 6, 2021
B. SALMA MAHAJABEEN Vs. GOVERNMENT OF TAMIL NADU	March 11, 2021
B. SARAVANAN Vs. SECRETARY	January 11, 2021
B. SUKUMAR Vs. JAYAPRAKASH NARAYANAN	December 10, 2021
B. SUNDARI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	July 26, 2021
B. YUVASURYA(MINOR) Vs. R. PANNEERSELVAM	March 25, 2021
B.DEVARAJU Vs. GANDHIGRAM DEEMED UNIVERSITY	November 1, 2021
B.GEORGE Vs. CHAIRMAN	November 23, 2021
B.K. BASKAR Vs. STATE LEVEL CO-ORDINATOR (TN & PY) EXECUTIVE DIRECTOR, INDIAN OIL CORPORATION LTD.	October 8, 2021
B.MOHANACHANDRAN NAIR Vs. ASSISTANT REGIONAL DIRECTOR	July 19, 2021
B.MUTHUKUMAR Vs. TAMIL NADU MERCANTILE BANK LTD	November 23, 2021
B.NITISH HARIHAR Vs. P.SIVANANDAM	July 30, 2021
B.RAMAMOORTHY Vs. THE CHIEF ELECTION COMMISSION OF INDIA	July 14, 2021
B.RAMAN Vs. DISTRICT COLLECTOR MADURAI	May 6, 2021
B.RAMKUMAR ADITYAN Vs. DEPARTMENT OF HIGHER EDUCATION	August 13, 2021
B.S.SARAVANAN Vs. STATE OF TAMILNADU	August 27, 2021
B.SAMBANDAMOORTHI Vs. COMMISSIONER, H.R & C.E DEPARTMENT	November 22, 2021
B.SARAVANAN Vs. SECRETARY, HOUSING AND DEVELOPMENT DEPARTMENT	January 5, 2021
B.SHANTHA Vs. PRIYA DISTRICT COLLECTOR/ARBITRATOR, MADURAI	October 5, 2021
B.VIJAYALAKSHMI Vs. RANE ENGINE VALVES LTD	July 20, 2021
B.YASOTHAI AMMAL Vs. CHELLAVEERAMMAL	July 19, 2021
BABU Vs. STATE	September 29, 2021
BABU DANIEL Vs. MADRAS MEDICAL MISSION	October 1, 2021
BAJAJ ALLIANZ GENERAL INSURANCE Vs. JAYAKODI	September 15, 2021
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. UMACHANDRAN	February 3, 2021
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. TMT. THENMOZHI	March 2, 2021
BAJAJ ALLIANZ INSURANCE COMPANY LIMITED Vs. BALAJI	January 19, 2021
BAJAJ ELECTRICALS LIMITED Vs. SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LIMITED	October 8, 2021
BALACHANDRAN Vs. KRISHNAVENIAMMAL	November 11, 2021
BALAGANESAN SPINNERS Vs. JOINT COMMISSIONER OF CUSTOMS, TUTICORIN	February 19, 2021
BALAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. LAKSHMI	February 22, 2021
BALAMBAL AMMAL Vs. SAMIKANNU (DIED)	April 1, 2021
BALAMURUGAN Vs. INSPECTOR OF POLICE	March 26, 2021
BALAMURUGAN Vs. B. PITCHAI	March 4, 2021
BALAMURUGAN Vs. DEPUTY SUPERINTENDENT OF POLICE	November 17, 2021
BALAMURUGAN Vs. STATE	October 5, 2021
BALAMURUGAN Vs. STATE	October 6, 2021
BALAMURUGAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	June 18, 2021
BALARAMAN Vs. VASUDEVAN	January 4, 2021
BALASUBRAMANI Vs. INSPECTOR OF POLICE	November 17, 2021
BALASUBRAMANIA MILLS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 28, 2021
BALASUBRAMANIAM Vs. PONNUSAMY	March 30, 2021
BALASUBRAMANIAN Vs. SHIBU	January 6, 2021
BALASUBRAMANIAN Vs. DEPUTY COMMISSIONER OF LABOUR-I, COMMISSIONER FOR WORKMEN COMPENSATION	January 25, 2021
BALASUBRAMANIAN Vs. SHANTHI	March 24, 2021
BALASUBRAMANIAN Vs. SEETHAPATHY (DIED)	September 1, 2021
BALKEES UMMAL Vs. THE GOVERNMENT OF PUDUCHERRY AND ORS.	March 2, 2021
BAMA BALASUBRAMANYAM Vs. COMMISSIONER OF INCOME TAX	July 28, 2021
BANGARU DHANDAPANI Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI	February 2, 2021
BAR ASSOCIATION, TAMBARAM Vs. REGISTRAR GENERAL	January 11, 2021
BARANI Vs. GOVERNMENT OF TAMIL NADU	June 18, 2021
BASKAR Vs. STATE OF TAMIL NADU	February 1, 2021
BASKARAN Vs. STATE	July 27, 2021
BATHRINATHAN Vs. STATE OF TAMIL NADU	August 26, 2021
BEST CAST CONSTRUCTIONS PVT. LTD. Vs. UNION OF INDIA	February 16, 2021
BEST MEGA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	January 25, 2021
BHARAT HEAVY ELECTRICALS LIMITED Vs. SUPERVISORS UNION	April 16, 2021
BHARAT HEAVY ELECTRICALS LTD Vs. VECTOR ENGINEERING COMPANY	September 14, 2021
BHARAT HEAVY ELECTRICALS LTD Vs. ANCL AND CO INDIA PVT LTD	August 27, 2021
BHARAT PETROLEUM CORPORATION LIMITED Vs. ATM CONSTRUCTIONS LIMITED	July 19, 2021
BHARATH Vs. THE MANAGEMENT	March 19, 2021
BHARATHAN Vs. TAMIL NADU PAINTS	October 29, 2021
BHARTI AXA GENERAL INSURANCE CO. LTD Vs. CHINNAPONNU	April 30, 2021
BHAWARLAL AJAJI Vs. TEGCHAND PUKHRAJ	November 2, 2021
BHOOPALAN Vs. GOVINDASAMI	February 18, 2021
BHUVANESHWARI Vs. STATE	July 30, 2021
BHUVANESWARI D/O NAGARAJAN Vs. S. K. JAYAKUMAR	January 20, 2021
BIO-STADT INDIA LIMITED Vs. STATE OF TAMIL NADU	December 10, 2021
BLACK ROCK HILL PLANTERS ASSOCIATION Vs. UNION OF INDIA	March 26, 2021
BOARD OF GOVERNORS Vs. MARYKUTTY ABRAHAM	April 21, 2021
BONFIGLIOLI TRANSMISSIONS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS-II), CHENNAI	March 17, 2021
BOOPATHIAMMAL Vs. RANGANAYAKI AMMAL	March 4, 2021
BOSCO EDUCATIONAL ACADEMY PVT LTD Vs. CHIEF COMMISSIONER OF INCOME TAX	June 16, 2021
BRAHMAND FARM LANDS LTD. Vs. K. VENKATESAN	March 16, 2021
BRANCH HEAD Vs. P. MUTHUCHEZHIYAN	March 22, 2021
BRANCH HEAD, IDBI BANK, NEELAMANGALAM BRANCH Vs. P.RAJENDRAN	January 6, 2021
BRANCH MANAGER Vs. MALATHI	July 15, 2021
BRANCH MANAGER Vs. K. ELANGOVAN	July 27, 2021
BRANCH MANAGER Vs. K. SEEJAKUMARI	August 9, 2021
BRANCH MANAGER Vs. K. SIVAGURU	August 11, 2021
BRANCH MANAGER Vs. RADHIKA	August 11, 2021
BRANCH MANAGER Vs. V. AMUDHA	April 26, 2021
BRANCH MANAGER Vs. THIRUMALAICHAMY	January 29, 2021
BRANCH MANAGER Vs. KARUTHAPANDI	March 26, 2021
BRANCH MANAGER Vs. ALLI	March 24, 2021
BRANCH MANAGER, IFFCO-TOKIO GENERAL INS. CO. LTD. Vs. R. MURUGASINGARAJ	June 22, 2021
BRANCH MANAGER, M/S UNITED INDIA INSURANCE CO , LTD Vs. TMT PUSHPA	February 5, 2021
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. CHELLAPPA GOUNDER	June 23, 2021
BRANCH MANAGER, NEW INDIA ASSURANCE Vs. CHINNAPILLAI	February 15, 2021
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. P.RAMASAMY	March 12, 2021
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. D. VARATHARAJAN	December 23, 2021
BRANCH MANAGER, RELIANCE GENERAL INS. CO. LTD Vs. SELVI SUDARSAN	February 17, 2021
BRANCH MANAGER, RELIANCE GENERAL INS. CO. LTD. Vs. ELUMALAI	February 8, 2021
BRANCH MANAGER, TAMIL NADU STATE TRANS, CORPN, Vs. MARIMUTHU	February 4, 2021
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. ASWATHAMMAL	April 30, 2021
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED, OTTANCHATHRAM Vs. M. PRIYA	January 8, 2021
BRANDMIDAS HOSPITALITY & AVIATION SERVICES (P) LTD Vs. AIRPORTS AUTHORITY OF INDIA	December 7, 2021
BRIGHT JOSEPH Vs. YOUNG MEN CHRISTIAN ASSOCIATION	October 8, 2021
BRIGHT RAJENDRAN Vs. TAMILNAD MERCANTILE BANK LTD	October 1, 2021
BRINDHA Vs. NALLAMMAL	January 20, 2021
C NAZAR Vs. K RAMESH	February 10, 2021
C RAJAPPAN Vs. J SUBRAMANI	January 25, 2021
C SAMPATH Vs. K KUMAR	February 23, 2021
C. AMMAVASI Vs. AMERICAN MISSION CHURCH, THROUGH ITS PASTORATE MEMBERS	March 17, 2021
C. ANISHA Vs. STATE	February 19, 2021
C. ARUNACHALAM Vs. T. MURUGAN	March 29, 2021
C. AYYACHAMY Vs. SECRETARY TO GOVERNMENT HOME (POLICE) DEPARTMENT	July 8, 2021
C. C. SHANTHILAL Vs. GOVERNMENT OF TAMILNADU	January 6, 2021
C. DHANALAKSHMI Vs. K. VISWANATHAN	March 31, 2021
C. GEETHA Vs. GOVERNMENT OF TAMIL NADU	August 9, 2021
C. ILAYARAJA Vs. GOVERNMENT OF TAMIL NADU	April 26, 2021
C. K. MOHANAN Vs. PRABHAKARAN	December 1, 2021
C. K. SEKAR Vs. L. R. J. MADUMATHI	July 15, 2021
C. KAMARAJ Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE AUTHORITY	April 1, 2021
C. L. METHA EDUCATIONAL TRUST Vs. TAMIL NADU CHEMISTS AND DRUGGISTS TRUST	August 6, 2021
C. MUTHUKUMAR Vs. STATE OF TAMIL NADU	March 1, 2021
C. NAGARAJAN Vs. KALYANASUNDARAM	February 3, 2021
C. NANTHAN Vs. UNION OF INDIA	April 21, 2021
C. PALANIAPPAN Vs. R. PALANISAMY	January 18, 2021
C. PERIYASAMY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	August 11, 2021
C. PREMKUMAR Vs. B. CHAMUNDEESWARI	October 7, 2021
C. R. ARUN PANDIAN Vs. A. BALASUBRAMANIAM	January 7, 2021
C. RAJALAKSHMI Vs. C. SARAVANAN	January 7, 2021
C. RAJAPOO Vs. DISTRICT REVENUE OFFICER	April 17, 2021
C. RAJENDRAN Vs. METROPOLITAN TRANSPORT CORPORATION LTD	June 17, 2021
C. RENJIT MONY Vs. AUTHORIZED OFFICER, HDFC BANK, H.D.F.C HOUSE, VAZHUTHIACAUD, THIRUVANANTHAPURAM 695 010, KERALA	February 24, 2021
C. S. GEETHALAKSHMI Vs. R. SELVI	October 22, 2021
C. SASI REKA Vs. CHIEF EDUCATIONAL OFFICER, RAMNATHAPURAM DISTRICT	February 1, 2021
C. SRINIVASAN Vs. SIVASANKARI	March 26, 2021
C. STEPHEN Vs. STATE OF TAMIL NADU	February 11, 2021
C. VIJAY KUMAR Vs. JOINT COMMISSIONER (NORTH)	April 29, 2021
C. YAZHINI Vs. UNION OF INDIA	July 14, 2021
C. YOGESH Vs. P. JAYANTHI	December 14, 2021
C.DEVADOSS Vs. ADDITIONAL REGISTRAR OF CO-OP SOCIETIES	July 19, 2021
C.KAMALAKSHI Vs. MANAGING DIRECTOR	March 8, 2021
C.MAJ Vs. INDIAN OIL CORPORATION	November 23, 2021
C.MUTHUPANDIAN Vs. THE MANAGEMENT	June 24, 2021
C.N.SIVA SHANKARAN Vs. STATE	August 17, 2021
C.P.KARTHICK Vs. SUPERINTENDENT OF POLICE	September 24, 2021
C.PANNEER MOHAMED Vs. REGIONAL PASSPORT AUTHORITY, PASSPORT OFFICE	November 16, 2021
C.PONRAJ Vs. DISTRICT REGISTRAR (CHITS AND SOCIETIES), THOOTHUKUDI	October 8, 2021
C.PRAKASH Vs. S.N.MEDIA	October 29, 2021
C.RAMACHANDRAN Vs. A.CHAKRAPANI	October 21, 2021
C.RATHEESH Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME	November 12, 2021
C.S.I. DISTRICT CHURCH, MARTHANDAM Vs. DISTRICT COLLECTOR	October 1, 2021
C.SAMISELVAKIRUBAKARAN Vs. S.JESSY	October 4, 2021
C.UDAYCHAND Vs. M.MOHAN	July 16, 2021
C.V. MOHAN PRAKASH Vs. STATE	September 30, 2021
C.VELAMMAL Vs. AUTHORIZED OFFICER, SUNDARAN BNP PARIBAS HOME FINANCE LIMITED	February 2, 2021
CADILA HEALTHCARE LIMITED Vs. MADHU SOMANI	November 12, 2021
CAPRICAN WIRE PRODUCTS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD.	July 22, 2021
CARESS BEAUTY CARE PRODUCTS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 5, 2021
CASCADE ENERGY PVT. LTD. Vs. STATE OF TAMIL NADU AND ORS.	February 22, 2021
CEEBROS HOTELS PRIVATE LIMITED Vs. STATE OF TAMILNADU	October 20, 2021
CELEBRITY CORPORATE CLUB OF CITY CENTER Vs. ART PLY AND VENEERS	October 20, 2021
CENTRAL BANK OF INDIA Vs. SUB REGISTRAR	February 11, 2021
CENTRAL BANK OF INDIA Vs. DISTRICT COLLECTOR	January 19, 2021
CENTRAL BOARD OF SECONDARY EDUCATION Vs. SRK INTERNATIONAL CBSE SCHOOL	April 8, 2021
CETEX PETROCHEMICALS LIMITED Vs. IND BARATH THERMAL POWER LTD	August 11, 2021
CHAIRMAN Vs. CHINNAMMAL	January 22, 2021
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. RAJA BASHA	June 28, 2021
CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION Vs. K. KAVIYA	June 22, 2021
CHAIRMAN,TEACHERS RECRUITMENT BOARD Vs. K. BHASKAR	January 21, 2021
CHAITANYA BUILDERS AND LEASING PRIVATE LIMITED Vs. RAHUL FOUNDATIONS	February 18, 2021
CHAKRVARTHI Vs. RAJAVEL	January 5, 2021
CHANDAN HOUSING REPRESENTED BY ITS PARTNER MR.L.UDHAY METHA Vs. RT RENEWABLE INDIA ENERGY PRIVATE LIMITED	December 8, 2021
CHANDAN PHARMACEUTICALS CORPORATION Vs. P.K.JALAN	October 8, 2021
CHANDRA Vs. REVATHY	January 5, 2021
CHANDRAKUMAR Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	June 2, 2021
CHANDRAN Vs. STATE	February 8, 2021
CHANDRASEKAR Vs. GOVINDARAJAN	June 2, 2021
CHANDRASEKARAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES	June 23, 2021
CHANDRU Vs. DEPUTY SUPERINTENDENT OF POLICE	June 18, 2021
CHELLAM Vs. N. SRINIVASAN	December 23, 2021
CHELLAMANI @ CHINNIVEERAN Vs. STATE	March 30, 2021
CHELLATHAI Vs. INSPECTOR GENERAL OF REGISTRATION	August 5, 2021
CHEMPLAST SANMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 11, 2021
CHENNAI CITI CENTRE HOLDINGS (P) LIMITED Vs. COMMISSIONER OF SERVICE TAX	January 18, 2021
CHENNAI COTTONS Vs. REGIONAL DIRECTOR	March 9, 2021
CHENNAI METRO RAIL LIMITED Vs. TRANSTONNELSTROY	November 1, 2021
CHENNAI METRO RAIL LIMITED Vs. JOINT VENTURE M.S	October 28, 2021
CHENNAI PORT TRUST Vs. CHENNAI CONTAINER TERMINAL (P) LTD	October 22, 2021
CHENNAI PORT TRUST AND ORS. Vs. KUWAIT AIRWAYS	January 29, 2021
CHIEF DIRECTOR, HIGHWAYS DEPARTMENT, CHEPAUK Vs. A. SASIKA	June 1, 2021
CHIEF ENGINEER HIGHWAY Vs. ROMAN TARMAT LTD	July 12, 2021
CHIEF EXECUTIVE OFFICER, NLC TAMIL NADU POWER LIMITED Vs. M. PREMKUMAR	June 1, 2021
CHIEF SECURITY COMMISSIONER Vs. UDAY SINGH MEENA	June 18, 2021
CHINARASU Vs. STATE OF TAMIL NADU AND ORS.	February 22, 2021
CHINNADURAI Vs. AKKUMARI	June 8, 2021
CHINNAPANDI Vs. STATE REP BY THE INSPECTOR OF POLICE	August 10, 2021
CHINNAPONNU Vs. STATE	February 12, 2021
CHINNAPONNU Vs. MAMUNDI	January 18, 2021
CHINNATHAMBI Vs. POOMALAI	June 30, 2021
CHINNATHAMBI Vs. NESAPPU	December 3, 2021
CHOLA PROCESS Vs. SARAVANAN	July 30, 2021
CHOLAMANDALAM MS GENERAL INSURANCE Vs. A. ANTONY SAMY	April 16, 2021
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD Vs. G.LAKSHMI	April 26, 2021
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. K. RENGANATHAN	January 25, 2021
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. S. THANGAMANI	July 22, 2021
CHOTIMA BEEVI Vs. ABDUL MUNAF	December 8, 2021
CHURCH OF SOUTH INDIA TRUST ASSOCIATION, CHENNAI Vs. UNION OF INDIA	February 1, 2021
CIRCLE DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES Vs. S. KANNAN	October 7, 2021
CIRCUS ENTERTAINMENT PRIVATE LIMITED Vs. KOTAK MAHINDRA BANK LIMITED	December 16, 2021
CLARKE ENERGY INDIA PVT. LTD Vs. SAS EPC SOLUTION PRIVATE LIMITED	December 2, 2021
CLEMENT SELVARAJ Vs. JOHN DE MONTE TRUST	November 17, 2021
COMMERCIAL TAX OFFICER Vs. TVL UNIQUE MULTI FILMSVIRUDHUNAGAR (P) LTD	January 5, 2021
COMMISSIONER Vs. G. RAVINDRANATH	August 3, 2021
COMMISSIONER Vs. DEPUTY COMMISSIONER	January 7, 2021
COMMISSIONER Vs. G. RAMAMOORTHY	January 6, 2021
COMMISSIONER Vs. V. SIVAN	April 21, 2021
COMMISSIONER CUM SPECIAL OFFICER Vs. S. SELVI	March 26, 2021
COMMISSIONER CUM SPECIAL OFFICER, THANJAVUR CORPORATION, THANJAVUR Vs. B. BABU	September 8, 2021
COMMISSIONER OF CENTRAL EXCISE Vs. M/S.ASWIN TEXTILES PVT. LTD.	January 20, 2021
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. PRICOL LTD.	January 27, 2021
COMMISSIONER OF CENTRAL GST & CENTRAL EXCISE Vs. SUJANA METAL PRODUCTS LTD.	February 18, 2021
COMMISSIONER OF CUSTOMS Vs. SRI VENKATESHWARA PAPER BOARDS	July 26, 2021
COMMISSIONER OF CUSTOMS Vs. UNIK TRADERS	November 22, 2021
COMMISSIONER OF CUSTOMS (AIR), CHENNAI Vs. PREMIER TOURS & TRAVELS (CHENNAI) PVT. LTD.	February 4, 2021
COMMISSIONER OF INCOME TAX Vs. DEEPAM CONSTRUCTION	January 11, 2021
COMMISSIONER OF INCOME TAX Vs. M/S. SAMSONS RUBBER INDUSTRIES PVT. LTD.	January 18, 2021
COMMISSIONER OF INCOME TAX Vs. M/S. SOUNDARYA DECORATORS PVT. LTD.	January 18, 2021
COMMISSIONER OF INCOME TAX Vs. M/S. SUN METAL FACTORY (I) PVT. LTD.	April 26, 2021
COMMISSIONER OF INCOME TAX Vs. M/S. SICAL LOGISTICS LIMITED	April 26, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.REDINGTON (INDIA) LTD.	March 25, 2021
COMMISSIONER OF INCOME TAX Vs. RAJA AGENCIES	March 24, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.SHRIRAM PROPERTIES PVT. LTD.	March 23, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.HABEEN TANNING COMPANY	April 8, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.KOVAI MEDICAL CENTRE AND EDUCATIONAL TRUST	April 8, 2021
COMMISSIONER OF INCOME TAX Vs. CATERPILLAR INDIA PVT LIMITED	April 1, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.DASSAULT SYSTEMS SIMULIA CORPORATION	April 7, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.JAKHAU SALT COMPANY PRIVATE LIMITED	April 7, 2021
COMMISSIONER OF INCOME TAX Vs. M. RANJAN RAO	March 31, 2021
COMMISSIONER OF INCOME TAX Vs. KARANDHAI TAMIL SANGAM	March 31, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.SRI RAMALINGA MILLS LIMITED	March 31, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.TAMIL NADU NEWSPRINT AND PAPERS LIMITED	March 31, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.LIFECELL INTERNATIONAL PVT. LTD.	March 31, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.SAMALPATTI POWER CO (P) LTD.	March 31, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.TAMILNADU ROAD DEVELOPMENT COMPANY LTD.	January 19, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.SWELECT ENERGY SYSTEM LTD.	January 5, 2021
COMMISSIONER OF INCOME TAX Vs. SUBRAMANI PRABHA	January 25, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.SCOPE INTERNATIONAL PVT. LTD.	March 9, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.INTERNATIONAL AGRICULTURAL PROCESSING PRIVATE LIMITED	March 19, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD.	March 19, 2021
COMMISSIONER OF INCOME TAX Vs. HATSON AGRO PRODUCTS LTD.	March 8, 2021
COMMISSIONER OF INCOME TAX Vs. BEVERLY HOTELS PVT. LTD.	March 8, 2021
COMMISSIONER OF INCOME TAX Vs. METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD.	March 8, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.RMP INFOTECH PVT. LTD.	March 29, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.ASHTALAKSHMI LOGISTICS	March 30, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.TAMIL NADU PETROPRODUCTS LTD.	March 30, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.MM FORGINGS LTD.	March 30, 2021
COMMISSIONER OF INCOME TAX Vs. M/S.BEST CHOICE	March 30, 2021
COMMISSIONER OF INCOME TAX Vs. AIRCEL CELLULAR LTD.	February 25, 2021
COMMISSIONER OF INCOME TAX Vs. CELEBRITY FASHIONS LTD	February 3, 2021
COMMISSIONER OF INCOME TAX Vs. ELGI EQUIPMENTS LTD	February 3, 2021
COMMISSIONER OF INCOME TAX Vs. TUTICORIN PORT TRUST	February 3, 2021
COMMISSIONER OF INCOME TAX Vs. CHETTINAD MORIMURA SEMICONDUCTOR MATERIAL PVT. LTD.	July 26, 2021
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU NEWSPRINT & PAPERS LIMITED	July 26, 2021
COMMISSIONER OF INCOME TAX Vs. REDINGTON (INDIA) LTD.	July 26, 2021
COMMISSIONER OF INCOME TAX Vs. TIDEL PARK LIMITED	July 29, 2021
COMMISSIONER OF INCOME TAX Vs. KONE ELEVATOR INDIA PVT. LTD.	July 27, 2021
COMMISSIONER OF INCOME TAX Vs. MAINETTI INDIA PVT. LTD.	July 27, 2021
COMMISSIONER OF INCOME TAX Vs. INDIAN ADDITIVES LIMITED	August 2, 2021
COMMISSIONER OF INCOME TAX Vs. ARIHANT FOUNDATIONS & HOUSING LIMITED	July 23, 2021
COMMISSIONER OF INCOME TAX Vs. PADMAPRIYA	July 22, 2021
COMMISSIONER OF INCOME TAX Vs. A. B. MAURI INDIA PVT. LTD.	July 22, 2021
COMMISSIONER OF INCOME TAX Vs. HYUNDAI MOTOR INDIA LTD	July 20, 2021
COMMISSIONER OF INCOME TAX Vs. L & T TRANSPORTATION INFRASTRUCTURE LTD.	July 20, 2021
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES CORPORATION LIMITED	July 20, 2021
COMMISSIONER OF INCOME TAX Vs. TWEEZERMAN (INDIA) PRIVATE LIMITED	July 16, 2021
COMMISSIONER OF INCOME TAX Vs. ARIHANT FOUNDATIONS & HOUSING LIMITED	July 8, 2021
COMMISSIONER OF INCOME TAX Vs. ENNORE PORT LIMITED	July 8, 2021
COMMISSIONER OF INCOME TAX Vs. RAJKUMAR IMPEX PVT. LTD.	July 8, 2021
COMMISSIONER OF INCOME TAX Vs. PRABHU SPINNING MILLS (P.) LIMITED	July 8, 2021
COMMISSIONER OF INCOME TAX Vs. HINDUJA FOUNDRIES LIMITED	July 9, 2021
COMMISSIONER OF INCOME TAX Vs. INDOMER ANANATHI	July 6, 2021
COMMISSIONER OF INCOME TAX Vs. KONGUNADU ARTS & SCIENCE COLLEGE COUNCIL	July 9, 2021
COMMISSIONER OF INCOME TAX Vs. ALLSEC TECHNOLOGIES LTD	July 6, 2021
COMMISSIONER OF INCOME TAX Vs. MAINETTI INDIA PVT. LTD.	July 6, 2021
COMMISSIONER OF INCOME TAX Vs. M. SHANMUGHAM	August 9, 2021
COMMISSIONER OF INCOME TAX Vs. ELGI ULTRA INDUSTRIES LTD	June 23, 2021
COMMISSIONER OF INCOME TAX Vs. M. K. SIRAJ	June 15, 2021
COMMISSIONER OF INCOME TAX Vs. HTC GLOBAL SERVICES INDIA PVT LTD	July 9, 2021
COMMISSIONER OF INCOME TAX - I, TIRUCHIRAPALLI Vs. K. SAMPATH	January 20, 2021
COMMISSIONER OF INCOME TAX - LTU, CHENNAI Vs. LAKSHMI GENERAL FINANCE LTD.	March 1, 2021
COMMISSIONER OF INCOME TAX CHENNAI Vs. SPENCER AND COMPANY LTD.	February 23, 2021
COMMISSIONER OF INCOME TAX CHENNAI Vs. LEELA DEVI	January 25, 2021
COMMISSIONER OF INCOME TAX, Vs. DIAMOND SHIPPING AGENCIES PRIVATE LIMITED	March 24, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. AMBIKA COTTON MILLS LTD	March 8, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. A. B. MAURI INDIA PVT. LTD.	February 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ADITYA BIRLA MONEY LTD.	February 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SPENCER AND COMPANY LTD.	February 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ALLIANZ BIO SCIENCES PVT. LTD.	February 23, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. CAUVERY ENTERPRISES, CHENNAI	February 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. R. ASHOKAN	February 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. VENBRO INVESTMENTS & FINANCIAL SERVICES LIMITED	February 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. INDIAN ADDITIVES LTD.	February 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. GOLDMINE INVESTMENTS	January 25, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. BNT CONNECTIONS IMPEX LTD.	February 2, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. P. DAMODARAN	January 19, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. S. R. A. SYSTEMS LTD	January 19, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ANNAPURANI HARIHARAN	January 4, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. RITHA SABAPATHY	January 8, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SHRIRAM CHITS & INVESTMENTS P LTD	January 22, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. HARI KRISHNA PAPERS PRIVATE LIMITED, UDUMALPET	February 1, 2021
COMMISSIONER OF INCOME TAX, CHENNAI Vs. CELEBRITY FASHIONS LTD	February 1, 2021
COMMISSIONER OF INCOME TAX, COIMBATORE Vs. T. S. R. KHANNAIYANN	February 25, 2021
COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE Vs. RAMAUTAR AGARWAL	January 19, 2021
COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE 14(4), CHENNAI Vs. SUNIL CHOPRA	January 18, 2021
COMMISSIONER OF INCOME TAX, SALEM Vs. THAKADOOR SPINNING MILLS (P) LTD	January 8, 2021
COMMISSIONER OF INCOME TAX, SALEM Vs. YOUNG WOMENS CHRISTIAN ASSOCIATION	February 18, 2021
COMMISSIONER OF INCOME TAX, TIRUCHIRAPALLI Vs. SAROJA L/H NARAYANAN	February 25, 2021
COMMISSIONER OF INCOME TAX, WARD I, TIRUPUR Vs. M. KANDASAMY	January 8, 2021
COMMISSIONER OF INCOME TAX,CHENNAI Vs. GOOD LEATHER SHOES (P) LTD	January 20, 2021
COMMISSIONER OF INCOME TAX,TRICHY Vs. R. ANANDAKUMAR	January 8, 2021
COMMISSIONER OF TOWN PAN Vs. R.MUTHULAKSHMI	August 19, 2021
COMMISSIONER OF WEALTH TAX, CHENNAI Vs. T. L. PRASHANTH	February 24, 2021
COMMISSIONER, GOPICHETTIPALAYAM MUNICIPALITY Vs. ASSISTANT PROVIDENT COMMISSIONER	October 7, 2021
COMPETENT AUTHORITY Vs. S. THENMOZHI	February 9, 2021
COMPETENT AUTHORITY AND DISTRICT REVENUE OFFICER, TIRUVANNAMALAI Vs. K. V. DASARATHAN	February 23, 2021
COMPETENT AUTHORITY,URBAN LAND CEILING & ASSISTANT COMMISSIONER OF URBAN LAND TAX & URBAN LAND CEILING Vs. B. SATHIYAVATHY	April 15, 2021
CONCRETE PRODUCTS & CONSTRUCTION COMPANY Vs. UNION OF INDIA	December 6, 2021
CONSOLIDATED CIVIL CONSTRUCTIONS (INDIA) LTD. Vs. COIMBATORE STOCK EXCHANGE LTD	October 21, 2021
CORDELL ESTATES (P) LTD. Vs. TANVEER AHMED	June 2, 2021
COROMANDEL FERTILIZERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 9, 2021
CORRESPONDENT M/S KAMATCHI INDUSTRIAL TRAINING INSTITUTE Vs. DIRECTOR GENERAL, EMPLOYMENT & TRAINING	June 11, 2021
CREDIT SUISSE AG Vs. SPICEJET LIMITED	December 6, 2021
D YASODHA Vs. K. S SATHYNARAYANAN	January 7, 2021
D. ASHOK KUMAR Vs. DISTRICT COLLECTOR KRISHNAGIR	July 19, 2021
D. BALAKRISHNAN Vs. K. S WIND AND RENEWABLES INDIA PVT LTD	January 20, 2021
D. BALARAMAN Vs. GOVERNMENT OF TAMIL NADU	October 26, 2021
D. BHANUMATHI Vs. DEPUTY DIRECTOR	February 1, 2021
D. BHUVANESWARI Vs. DIRECTOR, TAMIL NADU MEDICAL AND RURAL HEALTH SERVICES	February 25, 2021
D. C. PATWARI, IRS Vs. K. M. MAMMEN	February 11, 2021
D. EKAMBARAM Vs. PRESIDING OFFICER	July 27, 2021
D. EMMANUEL Vs. STATE OF TAMIL NADU	November 19, 2021
D. FRANCIS Vs. ANTHONI KURUS	January 11, 2021
D. GANASEKARAN Vs. DISTRICT MANAGER,(RETAILVENDING) TASMAC	February 22, 2021
D. GEETHA Vs. STATE OF TAMIL NADU	February 16, 2021
D. JAYANTHI Vs. GOVERNMENT OF TAMIL NADU	January 29, 2021
D. KANCHANA Vs. GOVERNMENT OF TAMI NADU	January 29, 2021
D. KARUNAKARAN Vs. TAMIL NADU STATE MARKETING CORPORATION LTD.	February 22, 2021
D. NAGARATHINAMMAL Vs. PROJECT DIRECTOR	November 16, 2021
D. PALANICHAMI Vs. M. VENKATACHALA GOUNDER	March 24, 2021
D. R. PREMKUMARI Vs. DIRECTOR	March 26, 2021
D. RAJAMANICKAM Vs. MUTHUKRISHNAN	April 1, 2021
D. RAJENDRAN Vs. SECRETARY TO GOVERNMENT	March 25, 2021
D. RASALRAJ Vs. DISTRICT COLLECTOR	August 3, 2021
D. RAVI Vs. SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU	August 12, 2021
D. SABARINATH Vs. M. SOUNDARARAJAN	March 5, 2021
D. SANTHAMANI Vs. S. VIJAYANANDAN	July 29, 2021
D. SEETHARAMAN Vs. STATE	March 26, 2021
D. SENTHILKUMAR Vs. STATE OF TAMILNADU	March 5, 2021
D. SENTHILKUMARAN Vs. R. NIKILA UMADEVI	March 25, 2021
D. SIVAKUMAR Vs. PARIMALA	June 11, 2021
D.BALAJI Vs. P.SELVAKUMAR	March 16, 2021
D.EMAROSE Vs. GENERAL MANAGER SOUTHERN RAILWAY HQ OFFICE	September 30, 2021
D.INDIRANI Vs. DISTRICT COLLECTOR	August 10, 2021
D.KOMALA Vs. S.D. RAMALINGAM	October 5, 2021
D.KOTHAI Vs. GOVERNMENT OF TAMIL NADU	November 2, 2021
D.KRISHNAMOORTHY Vs. REGISTRAR OF CO-OPERATIVE SOCIETY	August 10, 2021
D.NAGARAJAN Vs. THE SECRETARY TO GOVERNMENT	June 29, 2021
D.RAJKUMAR Vs. RAJESWARI	October 29, 2021
D.RAMU Vs. DISTRICT COLLECTOR	July 23, 2021
D.S.JENARIS Vs. SHOBANA JACKULIN	September 9, 2021
D.SANTHANAM Vs. STATE	September 20, 2021
D.SARASWATHI Vs. G.KALPANA	April 23, 2021
D.SUVAIDHAR Vs. UNION OF INDIA	August 12, 2021
D.Y. BEATHEL ENTERPRISES Vs. STATE TAX OFFICER (DATA CELL)	February 24, 2021
DAILY THANTHI Vs. COMMISSIONER OF CUSTOMS	January 25, 2021
DAKSHINAMURTHY Vs. DHANABAL	August 6, 2021
DALMIA BHARAT LTD Vs. REGISTRAR OF COMPANIES	August 24, 2021
DANIEL Vs. INSPECTOR OF POLICE	June 17, 2021
DASARATHA RAMI REDDY Vs. INSPECTOR OF POLICE	July 28, 2021
DEENADAYALAN Vs. N. SATHISH KUMAR	March 30, 2021
DEEPA JAYAKUMAR Vs. A. L. VIJAY	April 16, 2021
DEEPAN Vs. DISTRICT COLLECTOR	August 17, 2021
DEIVANAI Vs. MUTHU	September 16, 2021
DEPUTY CHIEF ENGINEER, SALEM Vs. PAVALAYEE	February 9, 2021
DEPUTY DIRECTOR Vs. ICM COMPUTER CONSULTANTS	March 19, 2021
DEPUTY DIRECTOR Vs. R. VENKATESH	June 17, 2021
DEPUTY DIRECTOR (RECOVERY), THE EMPLOYEES STATE INSURANCE CORPORATION Vs. THIRUMURTHY MILLS	March 3, 2021
DEPUTY GENERAL MANAGER (H.R.D.) Vs. PRESIDING OFFICER	April 7, 2021
DEVARAJ JAIN Vs. SHAFAK HAMEED THAIKA	December 16, 2021
DEVI Vs. VENKIDUPATHY	July 8, 2021
DEVI KARUMARIAMMAN Vs. CENTRAL BANK OF INDIA	March 2, 2021
DHANAJEYAN Vs. DHARANIAMMAL	April 28, 2021
DHANALAKSHMI KONDURU Vs. INDIAN OIL CORPORATION LIMITED, CHENNAI	January 18, 2021
DHANALAKSHMI MILLS LTD. Vs. PRESIDING OFFICER	July 28, 2021
DHANALAKSHMI PAPERS & BOARDS COMPANY Vs. S. SANKARAVEL	April 20, 2021
DHANALAKSHMI SRIDHAR Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT	February 4, 2021
DHANAPAL Vs. STATE	July 16, 2021
DHANAPAL PADAYACHI Vs. DHANASINGHU PADAYACHI	March 8, 2021
DHANASEKARAN Vs. STATE	June 23, 2021
DHANDAPANI Vs. VIGILANCE COMMISSIONER	March 9, 2021
DHANDAPANI MUDALIAR Vs. CHINNAIYAN	April 1, 2021
DHARAMPAL R. PANDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 26, 2021
DHARANI GEOTECH ENGINEERS Vs. INDIAN OVERSEAS BANK	March 16, 2021
DHARANIDHARA SPINNING MILLS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, SALEM	February 1, 2021
DHAYANIDHI ALAGIRI Vs. DIRECTORATE OF ENFORCEMENT	December 2, 2021
DHEENADAYALAN Vs. T.K.BOOPATHI	December 2, 2021
DIAMOND NUTS Vs. PLANT PROTECTION OFFICER (E)	May 6, 2021
DINESH KUMAR Vs. REGIONAL TRANSPORT OFFICER	November 22, 2021
DINESH KUMAR JAIN Vs. N.RAMESH	March 11, 2021
DIOCESE OF CHENGALPET Vs. CHIEF EXECUTIVE OFFICER	August 9, 2021
DIOCESE OF CHENGALPET Vs. CHIEF EXECUTIVE OFFICER	January 11, 2021
DIRECTOR GENERAL OF POLICE Vs. C. ARULDHAS	April 9, 2021
DIRECTOR GENERAL OF POLICE Vs. R. MURALI	February 11, 2021
DIRECTOR OF ELEMENTARY EDUCATION Vs. A.SUSAI MICHAEL	March 9, 2021
DIRECTOR OF INCOME TAX EXEMPTIONS, CHENNAI Vs. SHANMUGA ARTS, SCIENCE, TECHNOLOGY & RESEARCH ACADEMY	July 2, 2021
DIRECTOR OF INCOME TAX, EXEMPTIONS Vs. M/S. SRI VEKKALIAMMAN EDUCATIONAL AND CHARITABLE TRUST	April 26, 2021
DIRECTOR OF LOCAL FUND AUDIT, CHENNAI Vs. P. MARIMUTHU	January 6, 2021
DIRECTOR OF PUBLIC LIBRARIES Vs. M. SUGANANDHAN	April 21, 2021
DIRECTOR OF SCHOOL EDUCATION Vs. M. DEVANATHAN	January 22, 2021
DIRECTOR OF SCHOOL EDUCATION Vs. E. RATHINAMALA	August 11, 2021
DIRECTOR OF SCHOOL EDUCATION Vs. S. PETER RAJ	August 5, 2021
DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS Vs. S. MURUGAN	January 7, 2021
DIRECTOR OF TOWN AND COUNTRY PLANNING Vs. PONNAIYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY TRUST	January 19, 2021
DIRECTOR OF VILLAGE PANCHAYAT Vs. V. THANUMOORTHY	January 27, 2021
DIRECTORATE GENERAL OF GOODS & SERVICE TAX INTELLIGENCE Vs. M/S.KPN TRAVELS INDIA LTD.	March 25, 2021
DISTRICT COLLECTOR Vs. J. R. JOHN SAMUEL NALLATHAMBI	January 21, 2021
DISTRICT COLLECTOR Vs. MUTHUVIJAYAN	July 20, 2021
DISTRICT COLLECTOR Vs. B. MUJPHUR RAHMAN	June 21, 2021
DISTRICT COLLECTOR Vs. N.LAKSHMI	March 10, 2021
DISTRICT COLLECTOR ARIYALUR Vs. VAITHIALINGAM	June 3, 2021
DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE Vs. HARIPRASADH @ HARIKRISHNAN	March 23, 2021
DISTRICT COLLECTOR, COLLECTORATE OFFICE AND ORS. Vs. N. UDAYAPPAN AND ORS.	March 17, 2021
DISTRICT COLLECTOR, KANYAKUMARI DISTRICT, KANYAKUMARI Vs. GNANA RAMESH	January 20, 2021
DISTRICT COLLECTOR, VIRUDHUNAGAR Vs. E. RAJARAM	February 10, 2021
DISTRICT EDUCATIONAL OFFICER Vs. M. TAMILSELVAM	June 10, 2021
DISTRICT ELEMENTARY EDUCATIONAL OFFICER Vs. P. MANGAIYARKARASI	March 9, 2021
DISTRICT ELEMENTARY EDUCATIONAL OFFICER Vs. D. SERAN	March 25, 2021
DISTRICT FOREST OFFICER Vs. K. MEERA REDDY	July 22, 2021
DISTRICT FOREST OFFICER, TIRUNELVELI Vs. AVUDAIYAMMAL	January 19, 2021
DISTRICT REVENUE OFFICER, MADURAI Vs. VALAIVEESI	June 1, 2021
DISTRICT REVENUE OFFICER, TIRUVALLUR Vs. S. KRISHNA REDDY	April 20, 2021
DIVISIONAL ENGINEER (HIGHWAYS) Vs. T. RAGHAVAN	March 26, 2021
DIVISIONAL ENGINEER, HIGHWAYS Vs. K MUTHAMMAL	February 26, 2021
DIVISIONAL ENGINEER/CENTRAL Vs. DISTRICT COLLECTOR	August 10, 2021
DIVISIONAL MANAGER Vs. KARTHIKEYAN	March 9, 2021
DIVISIONAL MANAGER Vs. C. RAJAMANI	August 5, 2021
DIVISIONAL MANAGER, IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. SANKARASUBRAMANIAN	October 8, 2021
DIVISIONAL MANAGER, M/S NEW INDIA ASSURANCE CO LTD Vs. ALAGUSUNDARAM	January 21, 2021
DIVISIONAL MANAGER, M/S NEW INDIA ASSURANCE COMPANY LIMITED Vs. THIRUMATHI VASANTHA	February 8, 2021
DIVISIONAL MANAGER, M/S NEW INDIA INSURANCE COMPANY LIMITED Vs. N MOHAN	January 4, 2021
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. KADAR MOHIDEEN	January 29, 2021
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. RATHIKA	July 15, 2021
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SIVALINGAM	March 10, 2021
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. THIRU V. SUBRAMANI	January 21, 2021
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. S ARUMUGAM	February 17, 2021
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. THANATHIPATHI	February 1, 2021
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. KUPPUSAMY	February 3, 2021
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. NARAYANAN	April 29, 2021
DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE CO LTD Vs. M. BALAMURUGAN	June 21, 2021
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. D. DURGADEVI	March 29, 2021
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. T. SANGEETHA	January 8, 2021
DIVISIONAL RAILWAY MANAGER Vs. M/S. PREMIER GARMENT PROCESSING	April 21, 2021
DIVYA Vs. M.NATARAJ	June 22, 2021
DOUGLAS (DIED) Vs. PARIMALA MERRY	April 23, 2021
DR. G. MYTHILI Vs. DR. V. PAARI	March 23, 2021
DR. MANOKARAN Vs. K. KRISHNAVENI	March 24, 2021
DR. N.FAUZIA Vs. S.BALASUBRAMANIAN	June 17, 2021
DR. R. RAMESH Vs. REGISTRAR, BHARATHIAR UNIVERSITY	April 30, 2021
DR.R.VIGNESH Vs. JAISON DISTRICT COLLECTOR	November 25, 2021
DRAVIDA MUNNETARA KAZHAGAM Vs. UNION OF INDIA AND ORS.	March 17, 2021
DRAVIDA MUNNETRA KAZHAGAM Vs. MR.RAJESH BHUSHAN, SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE	August 25, 2021
DRS INDUSTRIES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 9, 2021
DSC MOTORS PRIVATE LIMITED Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LIMITED	February 26, 2021
DURAI PANDIAN Vs. E.RAMACHANDRAN	August 5, 2021
DURAIMUTHU Vs. RAMAR	July 26, 2021
DURAIRAJ DHANASEKARAN Vs. UNION OF INDIA	March 26, 2021
DURAIRAJI Vs. NADARAJAN	March 23, 2021
DURAISAMY Vs. INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, CUDDALORE	June 7, 2021
DURAISAMY Vs. PAVAYEE	April 27, 2021
DURAISAMY Vs. RAMASAMY	January 19, 2021
DURAISAMYNAIDU MUTHUSAMY Vs. P.VIJAYAKUMAR	September 20, 2021
DURR INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX (OSD), CORPORATE RANGE-1 AND ORS.	February 24, 2021
E MOHANRAJ Vs. VASAN ENTERPRISES	February 12, 2021
E-MERGE TECH GLOBAL SERVICES PVT LTD Vs. M.R.VINDHYASAGAR	December 15, 2021
E. EASWARI Vs. TAMILNADU TRANSMISSION CORPORATION LTD.	July 14, 2021
E. GEETHA RAJESWARI Vs. AMIRTHAVALLI	January 27, 2021
E. GNANASEKAR Vs. COMMISSIONER AND SPECIAL OFFICER, THOOTHUKUDI CITY MUNICIPAL CORPORATION, THOOTHUKUDI	February 26, 2021
E. JAYAKUMAR Vs. STATE	February 22, 2021
E. KANCHANA Vs. RAJESWARI	March 24, 2021
E. PALANIAPPAN Vs. INCOME TAX OFFICER	June 22, 2021
E. RAJAKUMARAN Vs. JOHOKU MANUFACTURING PVT. LTD.	February 9, 2021
E. VEDI Vs. JOTHI @ NADUTHAI	April 26, 2021
E. VEERAMUTHU Vs. UNION OF INDIA	March 15, 2021
E.B.LINGAN Vs. J.R.BELLIE	October 6, 2021
E.KANDASAMY Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION	July 22, 2021
E.PARVATHI Vs. TAMIL NADU CHIEF REVENUE CONTROLLING	April 26, 2021
E.SESHAN Vs. DEPARTMENT OF LAW GOVERNMENT OF TAMIL NADU	August 19, 2021
E.SUMATHY Vs. COMMISSIONER CORPORATION OF CHENNAI	April 17, 2021
EAST INDIA CORPORATION LTD Vs. PRINCIPAL SECRETARY TO GOVERNMENT	June 23, 2021
EASWARAN Vs. SATHAIYA	February 8, 2021
EBENEZER Vs. GOVERNMENT OF TAMIL NADU	January 11, 2021
EDEN EXPORTS COMPANY Vs. HIND PROCESS PRIVATE LIMITED	November 2, 2021
EDWARD AND ORS. Vs. SHEELAKUMARI AND ORS.	February 15, 2021
EIH LIMITED Vs. BALAJI HOTELS AND ENTERPRISES LIMITED	July 30, 2021
ELAMVAZHUDI Vs. SAKUNTHALA	January 21, 2021
ELANGOVAN Vs. ARULMIGHU THARAKESWARA SWAMY TEMPLE	June 3, 2021
ELECTROSTEEL CASTINGS LIMITED Vs. UV ASSET RECONSTRUCTION COMPANY LIMITED	August 13, 2021
ELGI EQUIPMENTS LIMITED Vs. PRESIDING OFFICER	January 25, 2021
ELUMALAI Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION	July 8, 2021
ELUMALAI Vs. JAYAVEL	March 26, 2021
EMPLOYEES STATE INSURANCE Vs. AYYANAR SPINNING AND WEAVING MILLS LTD.	July 27, 2021
EMPLOYEES STATE INSURANCE CORPORATION Vs. BRAKES INDIA LIMITED	March 9, 2021
EMPLOYEES STATE INSURANCE CORPORATION Vs. JAY JAY MILLS (INDIA) PRIVATE LIMITED	March 2, 2021
EMPLOYEES STATE INSURANCE CORPORATION Vs. BROADLINE COMPUTER SYSTEMS	March 26, 2021
EMPLOYEES STATE INSURANCE CORPORATION Vs. P.P. AND SONS	August 13, 2021
EMPLOYEES STATE INSURANCE CORPORATION Vs. CASTROL INDIA LIMITED	September 14, 2021
EMPLOYEES STATE INSURANCE CORPORATION Vs. H. E. ABDUL AZEEZ	March 9, 2021
EMPLOYEES STATE INSURANCE CORPORATION Vs. MURUGAN	March 4, 2021
EMPLOYEES STATE INSURANCE CORPORATION Vs. K. PAZHANIRAJA	March 4, 2021
EMRALD RESILIENT TYRE MANUFACTURERS PVT. LTD. Vs. ASSISTANT COMMISSIONER (ST)	January 21, 2021
ENEXIO POWER COOLING SOLUTIONS INDIA PVT. LTD Vs. GITA POWER AND INFRASTRUCTURE PVT. LTD	September 1, 2021
ENGINEERING PROJECTS INDIA LTD Vs. BALAJI PROJECTS	February 5, 2021
ESAKKIAMMAL Vs. PARVATHIAMMAL	February 26, 2021
ESAKKIAMMAL Vs. NAMBIKONAR (DIED)	March 29, 2021
ESHAN CAPITAL Vs. K.PALANIYAMMAL	September 28, 2021
ESI CORPORATION Vs. SHANMUGA POLYPACKS	July 12, 2021
ESI CORPORATION Vs. PREMIER MATCH INDUSTRIES	March 4, 2021
ESTATE OF M.A.BROWNE Vs. K.F.JACCOB	February 9, 2021
ESWARI Vs. THANGAPANDIAN	July 27, 2021
ESWARI AMMAL Vs. VALLIMAYIL	April 16, 2021
ETERNAL WORD TRUST Vs. STATE OF TAMIL NADU	October 8, 2021
ETTI GOUNDER Vs. DISTRICT COLLECTOR	October 4, 2021
EVEREST INSTRUMENT PVT. LTD. Vs. TAMIL NADU CO-OPERATIVE MILK	September 17, 2021
EXECUTIVE DIRECTOR, CORPORATION BANK Vs. P.R. SHANTHARAM	March 17, 2021
EXECUTIVE ENGINEER, TAMIL NADU HOUSING BOARD Vs. V. SARASWATHIAMMAL AND ORS.	January 7, 2021
EXECUTIVE ENGINEER, TAMILNADU ELECTRICITY BOARD Vs. P. PARASURAMAN	January 22, 2021
F. SUSAI RAJU Vs. INCOME TAX OFFICER	March 26, 2021
FELIX RAJAN Vs. JENUVIA LERINCE	March 5, 2021
FEROZKHAN YASAR Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME	January 18, 2021
FEVINAL Vs. STATE OF TAMILNADU	February 25, 2021
FINECONS PVT. LTD. Vs. R. P. ABACUS NETCOMM PVT LTD	February 18, 2021
FIRST CHOICE REALTY LLP, CHENNAI Vs. INSPECTOR GENERAL OF REGISTRATION, CHENNAI	February 24, 2021
FIT PERSON Vs. NILAMBUR KOVILAKAM COMMON PROPERTIES	November 17, 2021
FOOD CORPORATION OF INDIA WORKERS UNION AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.	February 16, 2021
FOURCEESS DIAMOND PVT. LTD. Vs. JOINT COMMISSIONER OF CUSTOMS (AIR CARGO)	February 25, 2021
FREIGHT BRIDGE LOGISTICS PVT. LTD Vs. A1- ARSATH ENTERPRISES	October 26, 2021
G. A. JAGANNATHAN Vs. UNION OF INDIA	June 2, 2021
G. ARUN KUMAR Vs. STATE OF TAMIL NADU	January 6, 2021
G. BABULAL Vs. JEEVARAJ H RAJ PROHITH	March 24, 2021
G. BALAIYAN Vs. DISTRICT COLLECTOR-CUM-APPELLATE AUTHORITY	June 10, 2021
G. BALASUBRAMANIAN Vs. K. RAVINDRAN	March 23, 2021
G. CHAKRAPANI Vs. JAYAPAL	March 25, 2021
G. ILANGOVAN Vs. GOKUL	April 30, 2021
G. KASIAMMAL Vs. ARULMIGHU SENGAZHU NEER PILLAIYAR THIRUKOIL	July 29, 2021
G. KRISHNAVENI AND ORS. Vs. STATE AND ORS.	February 22, 2021
G. NAVEEN PRASATH Vs. CITY UNION BANK LIMITED	January 29, 2021
G. NIRMAL KUMAR BAFNA Vs. RELIANCE INDUSTRIES LTD.	April 30, 2021
G. RAJAM Vs. COMMISSIONER MAYILADUTHURAI MUNICIPALITY	August 6, 2021
G. RAMASAMY Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT, SIVAGANGAI	January 4, 2021
G. SRINIVASAN Vs. ADDITIONAL CHIEF SECRETARY / COMMISSIONER OF REVENUE ADMINISTRATION AND DISASTER MANAGEMENT, CHEPAUK	March 30, 2021
G. SUNDAR MUTHUSAMY Vs. REGISTRAR OF COMPANIES, MINISTRY OF CORPORATE AFFAIRS	March 10, 2021
G. SWAMINATHAN Vs. SECRETARY TO GOVERNMENT	April 7, 2021
G. THOMAS Vs. SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION	March 11, 2021
G. UMAMAHESWARI Vs. S. KUMARAN	July 7, 2021
G. VELUMANI Vs. D. GANESAN	March 17, 2021
G. VICTOR JESUDOSS Vs. G. GANANABARATHIDASAN	April 9, 2021
G. VINOTH Vs. CHAIRMAN, SUB COMMITTEE, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD	January 20, 2021
G.ANANDTHAPADMANABAN Vs. JAYALAKSHMI	June 29, 2021
G.BAGYALAKSHMI Vs. R.NACHIMUTHU (DIED)	August 3, 2021
G.DEVARAJAN Vs. GOVERNMENT OF TAMIL NADU	October 1, 2021
G.ESWARA RAJENDRAN Vs. INSPECTOR OF POLICE	November 8, 2021
G.FELSHIA VASANTHI Vs. R.SEKAR @ GUNASEKAR	December 1, 2021
G.JANAKIRAMAN Vs. PRINCIPAL COMMISSIONER AND SECRETARY OF LAND REFORMS	October 26, 2021
G.KARUNANITHI Vs. G.VENMADEVI	June 30, 2021
G.MADURAVALLI Vs. THIRUVALLUR COLLECTORATE OFFICE	October 25, 2021
G.MANICKAVASAGAM Vs. STATE	July 19, 2021
G.NAVEENKUMAR Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME	November 12, 2021
G.PARTHIBAN Vs. LOURDHUMARIANATHAN	June 3, 2021
G.R.SAMPATH(DIED) Vs. C.P.MANICKARAJ	September 29, 2021
G.R.SANKARLAL Vs. S.KAMARAJ	October 29, 2021
G.R.SWAMINATHAN Vs. ADDITIONAL DIRECTOR GENERAL	April 26, 2021
G.SARAVANACHANDRAN Vs. R.JONES ANITHA RANI	June 9, 2021
G.SELVAKUMARAN Vs. STATE	September 15, 2021
G.SUBHAIYAN Vs. DISTRICT COLLECTOR UDHAGAMANDALAM	October 5, 2021
G.VANNARASI Vs. DISTRICT REVENUE OFFICER	November 19, 2021
G.VIJAYAKUMAR Vs. G.AMUDHA	March 17, 2021
GAJENDRAN Vs. SIVANANDI (DIED)	January 11, 2021
GANABATHY AMMAL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (XIV) DEPARTMENT, STATE OF TAMILNADU, SECRETARIAT, CHENNAI-600 009.	February 26, 2021
GANAM HOMES AND ESTATES PRIVATE LIMITED Vs. DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX	November 29, 2021
GANAPATHIRAMAN SRINIVASAN Vs. INDIAN OIL CORPORATION LTD,	March 23, 2021
GANAPATHY PANDARAM Vs. ARULMIGU MARIAMMAN AND VINAYAGAR TEMPLE	November 18, 2021
GANDHI Vs. A. BALU	February 1, 2021
GANDHI Vs. ANNAMALAI	December 13, 2021
GANDHIMATHI Vs. BALASUNDHARAM	January 11, 2021
GANESAMOORTHY Vs. ADDITIONAL CHIEF SECRETARY, HOME, PROHIBITION AND EXCISE DEPARTMENT	June 9, 2021
GANESAN Vs. STATE	February 10, 2021
GANESAN Vs. DEPUTY SUPERINTENDENT OF POLICE	October 1, 2021
GANESAN Vs. GOPI	June 24, 2021
GANON DUNKERLEY & CO. Vs. AIRPORT AUTHORITY OF INDIA	November 1, 2021
GAYATHRI JAYARAMAN Vs. MUTHU CHANDRASEKAR	March 11, 2021
GEETHA, Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	June 22, 2021
GEM EDIBLE OIL PRIVATE LIMITED Vs. CARRYING ON BUSINESS AT GEM EDIBLE OIL PRIVATE LIMITED	April 1, 2021
GENERAL MANAGE STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	September 13, 2021
GENERAL MANAGER SOUTHERN RAILWAY Vs. A. ELUMALAI	June 15, 2021
GENERAL MANAGER, CORE, ALLAHABAD Vs. JV ENGINEERING ASSOCIATE	August 11, 2021
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED, Vs. DEIVANAI	June 18, 2021
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION, PUDUKKOTTAI Vs. LALITHA	January 5, 2021
GENERAL SECRETARY, CENTRAL BANK OF INDIA STAFF UNION Vs. REGIONAL MANAGER, CENTRAL BANK OF INDIA	June 18, 2021
GENSHIPPING PACIFIC LINE PTE LTD Vs. THANGAM TRADERS	September 7, 2021
GINGEE AGRICULTURE PRODUCERS Vs. COMMERCIAL TAX OFFICER	January 20, 2021
GIRIDHARAN Vs. DEPUTY REGISTRAR OF COMPANIES	August 17, 2021
GIRISH ARUNAGIRI AMERICAN CITIZEN Vs. MAHALAKSHMI SENTHIL NATHAN	October 28, 2021
GMR CHENNAI OUTER RING ROAD PRIVATE LIMITED, BANGALORE Vs. GOVERNMENT OF TAMIL NADU	February 15, 2021
GNANAIYAN Vs. RUSSALIYAN	November 26, 2021
GOKUL SRINIVASAN Vs. DEEPA LAKSHMI	March 26, 2021
GOKULA KRISHNAN Vs. STATE	March 26, 2021
GOOD SHEPHERD EVANGELICAL MISSION Vs. GOVERNMENT OF TAMIL NADU	March 10, 2021
GOPAL Vs. INSPECTOR OF POLICE	March 17, 2021
GOPAL Vs. PONNUSAMY	February 1, 2021
GOPI Vs. STATE	July 28, 2021
GOPI @ SARAVANAN Vs. STATE	December 23, 2021
GOPIKA MAMTHA DEVI Vs. STATE	October 8, 2021
GOPURAM ENTERPRISES LTD. Vs. INTEGRATED FINANCE COMPANY LTD.	February 15, 2021
GORAMANDAL STEEL PRODUCTS Vs. GOVERNMENT OF TAMIL NADU	October 5, 2021
GOTHAIAMMAL Vs. DHANALAKSHMI	July 8, 2021
GOVERNMENT OF INDIA, MINISTRY OF LAW AND JUSTICE, NEW DELHI Vs. R. RAVI KUMAR	February 10, 2021
GOVERNMENT OF TAMIL NADU Vs. D. JEYARANI	January 25, 2021
GOVERNMENT OF TAMIL NADU Vs. M. C. PANDI	March 8, 2021
GOVERNMENT OF TAMIL NADU Vs. R. MUTHUSAMY	April 20, 2021
GOVERNMENT OF TAMIL NADU Vs. K. MUNIYANDI	April 17, 2021
GOVERNMENT OF TAMIL NADU Vs. K.S.D.RAJENDRAN	November 17, 2021
GOVERNMENT OF TAMIL NADU Vs. P. K. SEKAR	July 13, 2021
GOVERNMENT OF TAMIL NADU Vs. G. SELVARAJ	August 3, 2021
GOVERNMENT OF TAMIL NADU Vs. C. ANNAMALAI	July 26, 2021
GOVERNMENT OF TAMIL NADU Vs. S. SYED HUSSAIN	July 26, 2021
GOVERNMENT OF TAMIL NADU Vs. N. NATARAJAN	January 25, 2021
GOVERNMENT OF TAMIL NADU Vs. RANI	August 11, 2021
GOVERNMENT OF TAMIL NADU Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	August 11, 2021
GOVERNMENT OF TAMIL NADU Vs. T. RAJENDRAN	June 28, 2021
GOVERNMENT OF TAMIL NADU Vs. TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION LTD	June 14, 2021
GOVERNMENT OF TAMIL NADU Vs. AROHIAMERRY	December 16, 2021
GOVERNOR OF TAMIL NADU Vs. GMR CHENNAI OUTER RING ROAD PVT. LTD	November 17, 2021
GOVINDAN Vs. BOMMAKKAL	March 5, 2021
GOVINDHAMMAL Vs. SECRETARY TO GOVERNMENT, CHENNAI	February 2, 2021
GOWTHAM CHAND JAIN Vs. CHENNAI DEVANGAR MAHAJANA SABAI	October 27, 2021
GOWTHAM SAMPATH Vs. GURDIP SINGH SANDHU	November 1, 2021
GOWTHAMAN Vs. P.VENGAI RAJENDRAN	April 30, 2021
GOWTHAMI Vs. SHANTHOSH KUMAR	July 29, 2021
GRACY Vs. KANTHASAMY	March 31, 2021
GREAVES COTTON LTD Vs. INSPECTOR OF POLICE, LAW AND ORDER, RANIPET POLICE STATION, RANIPET	January 11, 2021
GREEN EARTH ORCHARDS INDIA Vs. SECURITIES & EXCHANGE BOARD	September 21, 2021
GRT HOTELS AND RESORTS PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 20, 2021
GUHAN CHETTI Vs. STATE	March 5, 2021
GUNASEELAN Vs. DIRECTORATE OF ENFORCEMENT	July 14, 2021
GUNASEKAR Vs. BALASUBRAMANIAM	April 23, 2021
GUNASEKARAN Vs. STATE	March 16, 2021
GUNASEKARAN Vs. DHANDAPANI	January 19, 2021
GUPTA AUTOMOBILES, CHENNAI Vs. INCOME TAX OFFICER, CHENNAI	February 23, 2021
GURUMOORTHY Vs. DIRECTOR GENERAL OF POLICE	August 12, 2021
GURUMURTHY Vs. GREEN HOUSE PROMOTERS PCT LTD	July 28, 2021
GURUSAMY Vs. KOLANDASAMY	April 7, 2021
GURUVAMMAL Vs. VISVESWARAN	November 23, 2021
H MOHAMED GANI Vs. D. M. VENKADESWARAN	June 18, 2021
H VINOD KUMAR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX 9	January 20, 2021
H. KRISHNAMURTHY Vs. INSPECTOR OF POLICE	November 2, 2021
H. M. TEXTILES PRIVATE LIMITED, COIMBATORE Vs. VATTIKUTI PHANI PRIYA	February 22, 2021
H. MOAHMED ZAID Vs. AERO STAR TRAVELS INDIA PVT. LTD.	April 9, 2021
H. SAYEDA SHAHER BANU Vs. APROPRIATE AUTHORITY FOR TAMIL NADU	April 15, 2021
H.ARUNMOZHI DEVAN Vs. STATE	August 25, 2021
H.BALARAMAN Vs. M.J.SIVASACHIDANANDAM	April 30, 2021
H.FAYAS Vs. R.TAMIL SELVI	July 7, 2021
H.SUNDARAM Vs. M.RAVI	August 9, 2021
HABEEB JOHN Vs. T.P. ABDUL AZIZ	September 2, 2021
HAJIR UMMAL Vs. RAJA MOHAMED	January 20, 2021
HAMEEDHA Vs. DAYALAN	February 4, 2021
HARI PODDAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 23, 2021
HARI PRIYA MURALI Vs. REGENT FINANCE CORPORATION PRIVATE LIMITED	September 22, 2021
HARIDASS Vs. VASANTHI CHOKKALINGAM	December 9, 2021
HARISHANKAR Vs. STATE	April 28, 2021
HARVEY HEART HOSPITALS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI	January 6, 2021
HASTHAM SHOES Vs. REGIONAL DIRECTOR	March 30, 2021
HATSUN AGRO PRODUCT LTD Vs. ASSISTANT PF COMMISSIONER	June 15, 2021
HDFC BANK LTD. Vs. ST. JOHNS EDUCATIONAL TRUST	August 3, 2021
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. KAVIA ARASAN	August 9, 2021
HEMALATHA Vs. N. GOPI	January 7, 2021
HIGH COURT OF JUDICATURE AT MADRAS Vs. BRANCH MANAGER	April 29, 2021
HIGH COURT OF MADRAS Vs. B.SATHISH KUMAR	August 27, 2021
HIGH COURT OF MADRAS Vs. MEMBER SECRETARY TAMIL NADU UNFORMED SERVICES RECRUITMENT BOARD	December 10, 2021
HINDU DHARMA PARISHAD Vs. STATE OF TAMIL NADU	July 20, 2021
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. BANU CONSTRUCTIONS AND ORS.	February 9, 2021
HINDUSTAN POWERPLUS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 1, 2021
HINDUSTAN UNILEVER LIMITED Vs. UNION OF INDIA	March 5, 2021
HINDUSTAN UNILEVER LIMITED Vs. S.SHANTHI PROPRIETRIX	September 23, 2021
HIRALAL K. JAIN Vs. INCOME TAX OFFICER	March 31, 2021
HIRANANDANI TOWNSHIP PRIVATE LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION	December 2, 2021
HIS HOLINESS KASIVISWANATHA PANDARA SANNIDHI Vs. STATE OF TAMIL NADU	July 23, 2021
HIS HOLINESS SRI-LA-SRI KASIVASI MUTHUKUMARASWAMY THAMBIRAN SWAMIGAL Vs. THE GOVERNMENT OF TAMIL NADU	February 8, 2021
HOME SECRETARY (PRISON-IV) Vs. A. PALANISWAMY	July 5, 2021
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. SUB REGISTRAR	April 29, 2021
HYDER TRADING COMPANY PVT. LTD Vs. P.KESAVAN	July 30, 2021
HYDRO ELECTRICAL SYSTEMS Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	February 15, 2021
I. B. P. CO. LTD. Vs. SAKTHI MARIAMMAN AGENCIES	January 29, 2021
I. MUTHUKUMARAN Vs. DISTRICT MANAGER, THIRUVARUR	February 22, 2021
I. SHEIK MYDEEN Vs. P. NANTHAGOPAL	September 16, 2021
I. SRINIVASAN Vs. K. KAMALANATHAN	January 29, 2021
I. SULTHANA Vs. J. AMEERKHAN	September 17, 2021
I.ISMAIL Vs. TAMIL NADU STATE INFORMATION COMMISSION	October 1, 2021
ICEBERG WALNUT FOODS (I) PVT. LTD. Vs. ICEBERG ICECREAMS	July 29, 2021
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. MINOR SREEJITH	December 22, 2021
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED, CHENNAI Vs. S. IYANAR	February 23, 2021
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. P.USHA	December 15, 2021
IDBI BANK, VILLUPURAM Vs. MUTHUSAMY, R.	January 6, 2021
IDBI BANK, VILLUPURAM Vs. R. BARATHIRAJA	January 6, 2021
IDOL OF ARULMIGHU SIDDHIVINAYAGAR Vs. COMMISSIONER	June 4, 2021
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. S. VAJRAVELAN	January 11, 2021
IFFCO TOKIO GENERAL INSURANCE CO.LTD Vs. S.SUBRAMANI	August 9, 2021
IFFCO-TOKIO GENERAL INS. CO. LTD Vs. SIVAKUMAR	March 25, 2021
IFFCO-TOKIO GENERAL INS. CO. LTD. Vs. SHAHANAS	April 30, 2021
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. VIJAY	June 15, 2021
IG3 INFRA LIMITED Vs. D. INDIRA	July 28, 2021
ILAIYABHARATHI Vs. INSPECTOR OF POLICE	July 26, 2021
IN RE: ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF TAMIL NADU Vs. IN RE: ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF TAMIL NADU	June 3, 2021
IN RE: ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF TAMIL NADU Vs. IN RE: ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF TAMIL NADU	June 2, 2021
INBARAJ Vs. INSPECTOR OF POLICE	April 30, 2021
INCOME TAX OFFICER (OSD), CHENNAI Vs. ANAND CITI CENTRE HOLDINGS PVT. LTD.	February 2, 2021
INDCON STRUCTURALS PVT. LTD. Vs. BETON TILE COMPANY	March 30, 2021
INDIA PISTONS LIMITED Vs. RHENUS CONTRACT LOGISTIC	September 3, 2021
INDIA PISTONS LIMITED Vs. GANAPATHI CHANDRASEKAR	November 10, 2021
INDIA TOURISM DEVELOPMENT CORPORATION LTD Vs. M.R.JUNAITHA BEGUM	September 17, 2021
INDIAN BANK Vs. W. J. SUBRAMANIAM	January 29, 2021
INDIAN INSTITUTE OF INSURANCE SURVEYORS Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE	November 24, 2021
INDIAN OIL CORPORATION Vs. S.N.SRIDHARAN	August 31, 2021
INDIAN OIL CORPORATION LIMITED Vs. M. ARUNKUMAR	April 19, 2021
INDIAN OIL CORPORATION LIMITED Vs. SRI VENKATESA TRADERS	June 16, 2021
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & GST	October 21, 2021
INDIAN SOCIETY Vs. ANNA UNIVERSITY	April 1, 2021
INDIRA Vs. STATE OF TAMIL NADU	January 19, 2021
INDIRA GANDHI WIFE OF MADHIYA SAMA GOUNDAN Vs. LAKSHMANA GOUNDER, S/O, RAMA GOUNDER	March 4, 2021
INDIRANI Vs. A.RAJASEKARAN	December 17, 2021
INDO-TECH TRANSFORMERS LIMITED Vs. VENUS CONTROLS AND SWITCHGEAR (P.) LTD.	February 25, 2021
INSPECTOR GENERAL OF REGISTRATION Vs. DISTRICT REGISTRAR	April 15, 2021
INSPECTOR GENERAL OF REGISTRATION Vs. K.V. JEYARAJ	November 12, 2021
INSPECTOR GENERAL OF REGISTRATION Vs. G. SENTHIL KUMAR	July 27, 2021
INSPECTOR OF POLICE Vs. M.DHAMODARAN	June 28, 2021
IRFAN Vs. INSPECTOR OF POLICE	July 5, 2021
IRUDHAYAMARY Vs. N. MARIMUTHU	March 23, 2021
ISRAVEL Vs. CHIEF EDUCATIONAL OFFICER	August 11, 2021
ITC LIMITED Vs. MAURYA HOTEL (MADRA) PVT. LTD.	July 22, 2021
IYAPPAN Vs. STATE	September 20, 2021
IYARKAI VALAM MATRUM PERUMPALLA Vs. SECRETARY TO GOVERNMENT	July 20, 2021
J PEE TEE ENGINEERING INDUSTRY Vs. M. R. PONNUSAMY	March 4, 2021
J. AMRIT Vs. T. N. PRAKASH	April 17, 2021
J. ANGEL MARY Vs. THANISLAS	December 8, 2021
J. BEULA SIMA SARAL Vs. W ISSAC ROBINSON	August 3, 2021
J. BHUVANESHWARI Vs. UNION OF INDIA	February 22, 2021
J. DEVADHASON Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT	March 15, 2021
J. GUNASUNDARI Vs. DISTRICT COLLECTOR, CHENNAI DISTRICT, SINGARAVELAR MALIGAI, CHENNAI	January 18, 2021
J. JEYASEELAN Vs. STATE	November 18, 2021
J. KARTHICK Vs. P. KAMAKHYA	June 15, 2021
J. MANIKANDAN Vs. N. BALAKRISHNAN	April 16, 2021
J. N. ASHMINA Vs. STATE OF TAMIL NADU	January 7, 2021
J. R. CLEMENT REGIS Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, DISTRICT ELEMENTARY EDUCATIONAL OFFICE, TIRUNELVELI, TIRUNELVELI DISTRICT	January 4, 2021
J. SIKKANDAR Vs. COMMISSIONER, FOOD SAFETY AND DRUGS ADMINISTRATION	March 30, 2021
J. SOWKIYADEVI Vs. SUPERINTENDENT OF POLICE	November 22, 2021
J. THIRUNAVUKKARASU Vs. GOVERNMENT OF TAMIL NADU	January 29, 2021
J. VANAJA Vs. S. V. RAVEENDRA SREEDHARAN	March 30, 2021
J. VANITHA JESLIN Vs. D. SAMUEL	February 9, 2021
J.DEEPAK Vs. SECRETARY	November 24, 2021
J.GANESAN Vs. SECRETARY TO GOVERNMENT	July 28, 2021
J.HARIKRISHNAN Vs. K.KAVIPRIYA	December 14, 2021
J.JAYACHANDRAN Vs. ELECTION COMMISSIONER OF INDIA	December 14, 2021
J.JAYARAJ Vs. DIRECTOR GENERAL OF POLICE	July 29, 2021
J.K.K. RANGAMMAL CHAIRTABLE TRUST Vs. A. MANICHAMUDALIAR	December 23, 2021
J.LESLIE ARULKUMAR Vs. P.PRADEEBA	March 15, 2021
J.MOHAMED NIZAMUDEEN Vs. STATE	September 23, 2021
J.PADMAPRIYA Vs. S.RAJKUMAR	January 25, 2021
J.PRABAHAR Vs. ORCHARD MANOR MEMBERS ASSOCIATION	January 18, 2021
J.R.SAMPATH Vs. C.P.MANICKARAJ	September 29, 2021
J.SENTHILKUMAR Vs. T.SHEELA	July 19, 2021
J.SIKKANTHAR BATCHA Vs. STATE	June 25, 2021
J.SUNDARI AMMAL Vs. R.VELLAICHAMY	December 23, 2021
J.TEZORAM Vs. ASSISTANT COMMISSIONER (CT)	January 25, 2021
JAFFAR SATHIQ @BABU Vs. STATE	July 12, 2021
JAGADESH PRASAD SHARMA Vs. MADRAS ADI GAUR SABHA	February 8, 2021
JAIDAYAL PRANNATH KAPUR Vs. COMMISSIONER OF INCOME TAX	August 6, 2021
JAISHANKAR Vs. NIL	February 1, 2021
JAMAL MOHIDEEN Vs. REGIONAL PASSPORT OFFICER	March 29, 2021
JAMES Vs. STATE	April 1, 2021
JAMPUDURAIKOTTAI PRIMARY Vs. V.PALANISAMY	August 24, 2021
JANAB M. A. UDUMAN MYDEEN Vs. N. MOHAMMED JAFARULLAH	March 30, 2021
JANAKI Vs. S.VIJAYAN	November 9, 2021
JANAKI Vs. STATE OF TAMIL NADU	October 4, 2021
JANAKI AMMAL Vs. INSPECTOR OF POLICE	November 8, 2021
JANAKI MOHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 31, 2021
JANAKIAMMAL Vs. RAJALAKSHMI	February 23, 2021
JAWAHARLAL INSTITUTE OF POSTGRADUATE MEDICAL EDUCATION & RESEARCH Vs. BHARATH KUMAR REDDY	May 6, 2021
JAYACHANDRAN INDUSTRIES PVT LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD	April 1, 2021
JAYALAKSHMI Vs. PATTAMMAL	October 7, 2021
JAYALAKSHMI Vs. D. BALARAMAN	March 10, 2021
JAYAMMAL Vs. P. ETHIRAJ	July 23, 2021
JAYANT CYCLE AND MOTOR CO Vs. ARCOT LUTHERAN CHURCH	August 3, 2021
JAYANTHI Vs. STATE OF TAMIL NADU	May 6, 2021
JAYAPAL Vs. P.L.CHIDAMBARAM	January 5, 2021
JAYAPRAKASH Vs. TAMIL NADU STATE TRANSPORT CORPORATION, KUMBOKANAM	February 22, 2021
JAYAPRAKASH BABU KODIMI Vs. STATE OF TAMIL NADU	September 28, 2021
JAYARAMAN Vs. RAJA VELU	February 25, 2021
JAYARAMAN Vs. CHINNAPNNU	March 29, 2021
JAYASEELAN Vs. STATE	November 22, 2021
JAYASUDHA Vs. KARPAGAM	March 4, 2021
JAYASUNDARI Vs. SATHIYA	July 29, 2021
JEGADEESWARI Vs. D. IYYAPPAN	December 2, 2021
JEGANATHAN Vs. SELLATHURAI	January 6, 2021
JENNEYS RESIDENCY P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI	February 25, 2021
JESIMA BANU Vs. UNION OF INDIA	April 28, 2021
JESU ANTONY EZHIL ARASU Vs. S.BABITHA SALMA	December 1, 2021
JESU MICHAEL Vs. STATE	December 1, 2021
JEYAKANNAN Vs. RAMYASHREE	November 20, 2021
JEYAKANTHAN Vs. INSPECTOR OF POLICE	November 2, 2021
JEYAMARY Vs. DISTRICT COLLECTOR	August 3, 2021
JEYAMEENA Vs. SECRETARY	January 30, 2021
JEYARAM Vs. AUTHORISED OFFICER, TAMILNAD MERCANTILE BANK LTD	December 29, 2021
JEYSON Vs. STATE	January 29, 2021
JOHNPETTI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	June 21, 2021
JOHRILAL CHOWDHARY Vs. D. SHANKAR CHETTIAR	June 11, 2021
JOINT COMMISSIONER OF INCOME TAX Vs. BGR BOILERS PVT LTD	June 16, 2021
JOSBINAL MARRY Vs. SECRETARY TO GOVERNMENT	July 19, 2021
JOSEPH Vs. MADRAS MEDICAL MISSION	October 1, 2021
JOSEPH DIVYANATHAN Vs. K. KANNAN	January 29, 2021
JOSEPH JOHN KENNEDY Vs. INSPECTOR GENERAL OF REGISTRATION, REGISTRATION DEPARTMENT	June 2, 2021
JOSEPHIN SIRONMANI Vs. B. VEERAMMAL	October 21, 2021
JOSEPHIN SIRONMANI Vs. B.VEERAMMAL	December 6, 2021
JOTHI Vs. K. P. SARASWATHI	February 4, 2021
JOTHI BRICK WORKS Vs. STATE OF TAMIL NADU	August 9, 2021
JOTHIBAI KANNAN Vs. S. MURALI SUNDARAM	June 29, 2021
JOTHILAKSHMI Vs. UNION OF INDIA	February 23, 2021
JULIET ARPUTHARAJ Vs. DEPUTY SUPERINTENDENT OF POLICE	March 2, 2021
JUNGLEE GAMES INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU	August 3, 2021
K KANDASAMY Vs. K P MUTHUSAMY	March 3, 2021
K. A IBRAHIM SON OF ABDUL SALAM Vs. P. KALAISELVI, WIFE OF PANCHATCHARAM	February 22, 2021
K. A. S. ZAINULABDIN & CO Vs. MURTHY LUNGI COMPANY	January 18, 2021
K. ANANDHARAMAN Vs. S. SANKARAN	February 17, 2021
K. BALAMURUGAN Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	January 25, 2021
K. BALASEKARAN Vs. PRESIDING OFFICER	September 6, 2021
K. BANUPRIYA Vs. A. USHARANI	August 9, 2021
K. CHELLAMMAL Vs. SUPERINTENDENT OF POLICE	August 9, 2021
K. DEVENDIRAN Vs. DISTRICT COLLECTOR	January 25, 2021
K. DHANAPAL Vs. G. SWAMINATHAN	April 20, 2021
K. DHANDAPANI Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (KOVAI) LTD.	October 26, 2021
K. DOSS Vs. PUSPA RANI	August 17, 2021
K. DURGADEVI Vs. SUPERINTENDENT OF POLICE	April 26, 2021
K. ELUMALAI Vs. REVENUE DIVISIONAL OFFICER	January 5, 2021
K. ESWARAN Vs. S. KANDASAMY (DIED)	November 12, 2021
K. GOPAL Vs. A. PRAKASAM	January 5, 2021
K. GOVINDARAJ Vs. DISTRICT REGISTRAR, REGISTRATION DEPARTMENT, COIMBATORE DISTRICT, COIMBATORE	February 11, 2021
K. GUNASEELAN PETITIONER Vs. CHELLADURAI	January 18, 2021
K. J. ANBARASU Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI	February 1, 2021
K. JACKULIN Vs. CHIEF JUDICIAL MAGISTRATE (CJM), THOOTHUKUDI	February 15, 2021
K. JAGANATHAN Vs. S. VIJAYALAKSHMI	March 10, 2021
K. JAYARAMA Vs. STATE	March 29, 2021
K. JEGADESAN Vs. JOINT COMMISSIONER	March 26, 2021
K. JEYAPRAKASH Vs. STATE OF TAMILNADU AND ORS.	February 15, 2021
K. JOTHIMURUGAN Vs. COMMISSIONER AND DIRECTOR OF VETERINARY SERVICES	August 9, 2021
K. KALIDOSS Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD	January 20, 2021
K. KANIMOZHI Vs. KANDASAMY	September 29, 2021
K. KANNAKI Vs. A. JALALUDEEN	June 8, 2021
K. KARTHIKEYAN Vs. K. ANANDHI	January 21, 2021
K. KAVITHA Vs. SPECIAL DISTRICT REVENUE OFFICER	March 23, 2021
K. KUMAR Vs. ANURADHA	March 31, 2021
K. LATHA Vs. STATE OF TAMIL NADU	January 19, 2021
K. LURDHSAMY Vs. GOWTHAM	March 29, 2021
K. M. MAMMEN Vs. D. C. PATWARI	February 11, 2021
K. MANICKAVEL Vs. JEMIMA PERSIS	March 9, 2021
K. MANJULA Vs. S. SUGUNA	June 28, 2021
K. MANOHAR Vs. DESIGNATING OFFICER TAMIL NADU FOOD SAFETY AND DRUG ADMINISTRATION DEPARTMENT	December 10, 2021
K. MARIMUTHU Vs. A. JEGANATHAN	August 9, 2021
K. MAYILVEL Vs. SUB REGISTRAR, THIRUPPUVANAM SUB REGISTRAR OFFICE	March 22, 2021
K. MOHAMED AYUB ALI Vs. M. LOGANATHAN	July 5, 2021
K. MOHAN SELVAM Vs. PARANJOTHI SELVANAYAGAM	July 20, 2021
K. MURUGESAN Vs. STATE	June 8, 2021
K. MUTHU Vs. P. THANGAMMAL	June 23, 2021
K. MUTHU SAMY Vs. K. KANTHA SWAMY	March 8, 2021
K. NAGARAJ Vs. R. SARAVANAN	October 8, 2021
K. NAGARAJAN Vs. UNION OF INDIA	July 13, 2021
K. NAGARAJAN Vs. STATE	October 27, 2021
K. NARAYANASWAMY Vs. TAMIL NADU ELECTRICITY BOARD	February 1, 2021
K. NATARAJAN Vs. SPECIAL TAHSILDAR	January 21, 2021
K. NATARAJAN Vs. K. DEVARAJ	April 1, 2021
K. P. MUNISAMY Vs. CHIEF ENGINEER (HIGHWAYS)	July 26, 2021
K. P. SIVASUBRAMANIAM Vs. VICTORIA TECHNICAL INSTITUTE	January 18, 2021
K. P. SUBRAMANIAM Vs. STATE	January 6, 2021
K. PALANIVELU Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION (MADURAI) LTD	June 30, 2021
K. PANDURANGAN Vs. C. PARIMALA	December 23, 2021
K. PERIYASAMY Vs. DISTRICT COLLECTOR	October 25, 2021
K. PERUMAL SELVI Vs. HOME SECRETARY, HOME DEPARTMENT	March 5, 2021
K. PURUSHOTHAM Vs. ALANKAR FANCY AND GENERAL STORES, CHENNAI	January 18, 2021
K. PUSHPAVANAM Vs. UNION OF INDIA	August 17, 2021
K. R. SELVAKUMAR Vs. STATE OF TAMIL NADU	February 2, 2021
K. R. SUBITHA Vs. PLORY	January 20, 2021
K. RAGHUNATHAN Vs. PRESIDING OFFICER	July 27, 2021
K. RAHUMAN SAIT Vs. COMMISSIONER OF CUSTOMS	January 25, 2021
K. RAJENDRAN Vs. C. K. RAMASAMY	February 1, 2021
K. RAJENDRAN Vs. M. PACKIRISAMY	December 14, 2021
K. RAJU Vs. REVENUE DIVISIONAL OFFICER	December 23, 2021
K. RAJU Vs. UNION OF INDIA AND ORS.	February 19, 2021
K. RAJU Vs. KUTHALINGAM	September 30, 2021
K. RAKKU Vs. UNION OF INDIA	July 22, 2021
K. RAMALINGAM Vs. J. MANJULA	October 8, 2021
K. RAMYA Vs. SECRETARY TO GOVERNMENT,	June 18, 2021
K. S. NALLASAMY Vs. RAMASAMY GOUNDER	July 29, 2021
K. S. RAVICHANDRAN Vs. VENKATESAN	April 19, 2021
K. S. SHIVAKUMARAN Vs. INSPECTOR GENERAL OF REGISTRATION	June 21, 2021
K. SANTHI Vs. N. JAMBUKUMAR	April 28, 2021
K. SARAVANAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY	March 30, 2021
K. SEKAR Vs. S.R.S. TRAVELS	February 2, 2021
K. SELVARAJ Vs. K. TAMILSELVAN	March 5, 2021
K. SHANMUGAIYA Vs. K. AVUDAIYAMMAL	August 3, 2021
K. SHANMUGANATHAN Vs. STATE OF TAMILNADU	April 16, 2021
K. SIVAKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE	January 21, 2021
K. SIVAKUMAR Vs. STATE	October 12, 2021
K. SOURNAM Vs. J. M. RAHAMATULLA	February 24, 2021
K. SRINIVASA Vs. STATE	October 22, 2021
K. SUBBAIAH Vs. DISTRICT COLLECTOR, TUTICORIN DISTRICT, TUTICORIN	December 21, 2021
K. SUBBURAJ Vs. STATE	March 29, 2021
K. SUBRAMANIAM Vs. KRISHNA MILLS PVT. LTD.	June 22, 2021
K. SUBRAMANIAN Vs. STATE	April 29, 2021
K. SUMATHI Vs. J. KANNAPPAN	December 22, 2021
K. SURENDRANATH Vs. SECRETARY TO GOVERNMENT MINISTRY OF PETROLEUM AND NATURAL GAS GOVERNMENT OF INDIA	February 3, 2021
K. SURESH Vs. STATE AND ORS.	February 26, 2021
K. SURESH PRABHU Vs. S. RAMESH	March 10, 2021
K. TAMILSELVI Vs. C. MAHALINGAM	June 15, 2021
K. THANGAVEL Vs. A. MANICKAM	November 24, 2021
K. V. LAKSHMIPATHY Vs. J. SENTHAMIZH SELVI	July 28, 2021
K. VALLAIAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT, CHENNAI	January 18, 2021
K. VARATHARAJ Vs. THULASIMANI	March 18, 2021
K. VASUDEVAN Vs. GOVERNMENT OF TAMIL NADU	September 15, 2021
K. VEERAMANI Vs. DIVISIONAL FIRE AND RESCUE SERVICE OFFICER	July 28, 2021
K. VELUSAMI Vs. ENGINEERING CHIEF (WRD) AND CHIEF ENGINEER (GENERAL)	August 3, 2021
K. VENKATESHWARAN Vs. S. BASKARAN	February 17, 2021
K.A RAVINDRAN Vs. DISTRICT COLLECTOR	January 6, 2021
K.A.RAJA Vs. STATE OF TAMIL NADU	August 19, 2021
K.ARULANANTHAM Vs. STATE, BY CENTRAL BUREAU OF INVESTIGATION, STATE CRIME BRANCH, CHENNAI	August 11, 2021
K.ARUMUGASAMY Vs. ASSISTANT REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION	December 6, 2021
K.BABU Vs. COMMISSIONER OF POLICE	November 17, 2021
K.BALAMURUGAN Vs. B.JAYACHANDRAN	July 6, 2021
K.E.GNANAVEL Vs. K.MUKANCHAND BOTHRA	June 30, 2021
K.EZHILARASI Vs. GOVERNMENT OF INDIA	June 17, 2021
K.G.ASHOK Vs. BALAJI	March 31, 2021
K.G.KUPPUSAMY Vs. RAMAKRISHNAN	August 31, 2021
K.GANDHI Vs. COMMISSIONER OF LAND ADMINISTRATION	November 10, 2021
K.GOPALAN Vs. RAMANIYAM REAL ESTATES	September 28, 2021
K.GOPINATHAN Vs. SAVARIMUTHU SEBASTIAN	August 4, 2021
K.J. SUMATHY Vs. DISTRICT REGISTRAR	November 2, 2021
K.JAGANATHAN Vs. STATE OF TAMIL NADU	December 22, 2021
K.JAYA Vs. PADMA	April 30, 2021
K.K.SANTHI Vs. DISTRICT COLLECTOR	September 1, 2021
K.KALAVATHI Vs. UNION OF INDIA	October 6, 2021
K.KANNADASAN Vs. DISTRICT COLLECTOR, SALEM	September 2, 2021
K.KRISHNAMOORTHY Vs. SIVAGAMI	April 15, 2021
K.M. KRISHNAN Vs. R. PATTU	December 16, 2021
K.M.AKBAR ALI Vs. STATE	December 1, 2021
K.MARAN Vs. V.L.SENNIAPPAN	August 9, 2021
K.MARIAPPAN Vs. M.P.KUMARASAMY	December 1, 2021
K.MARIKKALAI Vs. DEPUTY SUPERINTENDENT OF POLICE	November 9, 2021
K.MATHIHARAN Vs. STATE OF TAMIL NADU	September 9, 2021
K.MOHAMED ABDULLAH Vs. STATE OF TAMIL NADU	December 30, 2021
K.MURUGESAN Vs. STATE OF TAMILNADU	May 6, 2021
K.MUTHUKANNAN Vs. DISTRICT COLLECTOR THENI DISTRICT THENI	October 28, 2021
K.PAUNRAJ Vs. STATE	September 24, 2021
K.PRABHAKARAN Vs. A.NATARAJAN	August 10, 2021
K.PUKAZANTHI Vs. DIRECTOR OF SERICULTURE, SERICULTURE DEPARTMENT	December 30, 2021
K.PUNITHAVALLI Vs. KAMALAM	October 6, 2021
K.R.KAMALA Vs. GOVERNMENT OF TAMIL NADU	December 30, 2021
K.RANGAN Vs. N.SHIVARAJ	August 31, 2021
K.RAVICHANDRAN Vs. S.PONNUSAMY	March 22, 2021
K.REVATHY Vs. STATE INFORMATION COMMISSIONER	September 1, 2021
K.S. SANTHOSH KUMAR Vs. INCOME TAX OFFICER, WARD-I(1) AND ORS.	February 15, 2021
K.S.DEVADEVAN Vs. R.SHANTHI	November 11, 2021
K.S.PALANICHAMY Vs. STATE	September 3, 2021
K.SANKAR GANESH Vs. DISTRICT EDUCATIONAL OFFICER	July 7, 2021
K.SARAVANAN Vs. COMMISSIONER OF POLICE	November 23, 2021
K.SARNAMBAL Vs. S.K.SUBRAMANI	July 29, 2021
K.SENTHIL RAJA Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LIMITED	August 10, 2021
K.SIVA Vs. BAR COUNCIL	September 21, 2021
K.SIVAKUMAR Vs. EZHILARASI	April 27, 2021
K.SUBRAMANIAN Vs. KALAVATHY SELVARAJ	October 20, 2021
K.SUSEELA Vs. PONNUSAMI	October 4, 2021
K.THIRUMALAIVADIVU Vs. S.RAJASEKARAN	December 23, 2021
K.V.SUBRAMANIAM Vs. K.V.PURUSHOTHAMAN	January 7, 2021
K.VENKATESAN Vs. SUPERINTENDENT OF POLICE	November 23, 2021
K.VENUGOPAL Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING	October 29, 2021
KAAMDAA IMPEX Vs. COMMISSIONER OF CUSTOMS	March 16, 2021
KADIRVEL Vs. AMMANIAMMAL	February 1, 2021
KAJA MOHIDEEN Vs. HAMEED FATHIMA	September 24, 2021
KAJAH ENTERPRISES PRIVATE LIMITED Vs. STATE OF TAMILNADU	March 18, 2021
KALAIMANI (DIED) Vs. K.T. SURIYAPRAKASH	December 16, 2021
KALAISLEVAM Vs. SUPERINTENDENT OF POLICE	October 1, 2021
KALAMANI Vs. INSPECTOR OF POLICE	June 14, 2021
KALASEKAR Vs. CHEVALIER T.THOMAS EDUCATIONAL TRUST	December 1, 2021
KALEEL RAHMAN Vs. TAMIL NADU WAKF BOARD	November 19, 2021
KALIAMMAL Vs. SECRETARY TO GOVERNMENT	July 8, 2021
KALIYAMOORTHY Vs. KRISHNAMOORTHY	September 8, 2021
KALIYAPERUMAL Vs. MARIMUTHU	March 29, 2021
KALPANA Vs. UNION OF INDIA	March 23, 2021
KALYANA SUNDARI Vs. ACCOUNTANT GENERAL (A & E)	April 20, 2021
KALYANI Vs. C. PADMANABHAN	July 27, 2021
KAMAKSHI Vs. SUBRAMANIAN	November 29, 2021
KAMALAKANNAN Vs. PAVITHRA (MINOR)	June 18, 2021
KAMALAM THANGATHAI Vs. VELAMMAL	April 15, 2021
KAMARAJAR PORT LIMITED Vs. SPECIAL TAHSILDAR	July 6, 2021
KAMATCHI Vs. ARULMIGU UCHINIMAHALI AMMAN	October 7, 2021
KAMATCHI METALS Vs. A.R.DIE CASTS INDIA PVT. LTD	July 30, 2021
KAMUKAYI Vs. UNION OF INDIA	March 26, 2021
KANAGA Vs. S.POOPANDIAN	July 26, 2021
KANAGARAJ Vs. STATE	July 6, 2021
KANAGARAJ Vs. STATE	February 16, 2021
KANAGARAJ Vs. RAMAMOORTHY	October 7, 2021
KANCHI CHARITY TRUST Vs. VAILANKANNI	October 27, 2021
KANDASAMY GOUNDER, S/O, MANI GOUNDER Vs. MARIYAPRAKASAM	February 26, 2021
KANDAYAMMAI Vs. V.P.SEKAR	July 30, 2021
KANDHAR COTSPIN PVT LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	July 19, 2021
KANNA REDDY Vs. SPECIAL TAHSILDAR	February 2, 2021
KANNAN Vs. STATE	March 11, 2021
KANNAN Vs. SUBRAMANI	August 2, 2021
KANNAN RAMDURAI IYER Vs. COMMISSIONER OF CUSTOMS, CHENNAI II COMMISSIONERATE	March 4, 2021
KARANTHAMALAI Vs. MANAGING DIRECTOR	August 18, 2021
KARIKALAN Vs. RANGAMMAL AND ORS.	February 1, 2021
KARTHEBAN SUBRAMANIYAN Vs. LABOUR ENFORCEMENT OFFICER (CENTRAL)	December 6, 2021
KARTHEESWARAN Vs. DEPUTY SUPERINTENDENT OF POLICE	January 27, 2021
KARTHI @ KARTHIKEYAN Vs. T. RAVI KUMAR	March 24, 2021
KARTHICK Vs. STATE	August 2, 2021
KARTHICK @ KARTHICKRAJA Vs. DEPUTY SUPERINTENDENT OF POLICE	March 25, 2021
KARTHICK THEODRE Vs. ADDL.REGISTRAR GENERAL	August 3, 2021
KARTHIKA MALATHI Vs. STATE OF TAMIL NADU	July 19, 2021
KARTI P. CHIDAMBARAM Vs. PRINCIPAL DIRECTOR OF INCOME TAX	July 5, 2021
KARUNANIDHI Vs. STATE	March 31, 2021
KARUNANITHI Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, PUDUKOTTAI DISTRICT, PUDUKOTTAI	January 21, 2021
KARUPPA GOUNDER Vs. NANJAMMAL	July 9, 2021
KARUPPAIYAN Vs. PANNAIYA NADAR	March 31, 2021
KARUPPAN Vs. STATE	September 21, 2021
KARUPPASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE	November 9, 2021
KARUPPASAMY Vs. STATE	October 29, 2021
KARUPPASAMY NADAR Vs. STATE	November 2, 2021
KARUPPASAMY SECURITY SERVICES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	August 16, 2021
KARUPPATHAL Vs. P.PONNUSAMY	February 17, 2021
KARUPPUSAMY Vs. RANGASAMY	December 1, 2021
KARUR SRI RAMAKRISHNA EDUCATIONAL AND CHARITABLE TRUST Vs. DISTRICT REGISTRAR	March 24, 2021
KARUR TOWN-CO OPERATIVE BANK Vs. PRESIDING OFFICER	June 23, 2021
KARUR VYSYA BANK LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	February 15, 2021
KARVY FINANCIAL SERVICES LTD Vs. DISTRICT MAGISTRATE AND DISTRICT COLLERTOR	April 23, 2021
KASAMUTHU Vs. STATE	February 5, 2021
KASTHURIBAI @ KASTHURI Vs. NATARAJAN	January 25, 2021
KATHIRAVAN Vs. INSPECTOR OF POLICE	December 3, 2021
KATHIRAVAN ALIAS RAJA Vs. INSPECTOR OF POLICE N3, MUTHALAIPET POLICE STATION	December 3, 2021
KATHIRESAN Vs. M. MALAIRAJ	December 17, 2021
KATHIRVEL Vs. R RAJEE	January 27, 2021
KAVITHA Vs. NEW INDIA ASSURANCE CO. LTD.	April 16, 2021
KAVITHA Vs. KOTHAI	July 23, 2021
KAVIYARASAN Vs. SUPERINTENDENT OF PRISON, CENTRAL PRISON	January 29, 2021
KEERTHIRAJ Vs. STATE	December 23, 2021
KEMPAMMA Vs. MUNIAPPA	February 3, 2021
KEN VANDER WEELE AND ORS. Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA AND ORS.	March 9, 2021
KEYARAM HOTEL PVT.LTD Vs. MEMBER SECRETARY CHENNAI METROPOLITAN	August 26, 2021
KIRAN KRISHNA AGROTECH LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	March 18, 2021
KOTAK MAHINDRA BANK LIMITED Vs. A. MANOHAR PRASAD	June 14, 2021
KOTAK SECURITIES Vs. K.V.JANARDHANA PAI	September 21, 2021
KOTHANDAPANI Vs. DEVAMIRTHAM	March 11, 2021
KOVILPATTI AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD Vs. DEPUTY COMMISSIONER OF LABOUR	March 29, 2021
KRISHNA PILLAI Vs. S. ANBU	April 20, 2021
KRISHNAKUTTI Vs. DISTRICT REVENUE OFFICER, COIMBATORE, COIMBATORE DISTRICT	February 8, 2021
KRISHNAMMAL Vs. DISTRICT COLLECTOR	October 8, 2021
KRISHNAMOORTHY Vs. LAKSHMANAN	March 31, 2021
KRISHNAMURTHY Vs. METROPOLITAN TRANSPORT CORPORATION (CHENNAI DIVISION) LIMITED	June 30, 2021
KRISHNAN Vs. S. K. CHENGAIYAN	August 11, 2021
KRISHNAN Vs. NALLATHI	August 11, 2021
KULASEKAR KUMAR Vs. T.MASTHANAMMA	June 3, 2021
KULASEKARAPATTINAM PANCHAYAT Vs. NARAYANAVADIVU	July 14, 2021
KUMAR Vs. STATE	December 23, 2021
KUMAR Vs. INSPECTOR OF POLICE	July 30, 2021
KUMAR Vs. HARISH	July 7, 2021
KUMAR Vs. STATE	October 8, 2021
KUMAR Vs. GANAPATHY	March 23, 2021
KUMAR GANESAPERUMAL Vs. DIRECTORATE OF ENFORCEMENT, SHASTRI BHAVAN, CHENNAI	January 18, 2021
KUMAR KANDHASAMY Vs. COMMISSIONER OF POLICE	April 1, 2021
KUMARADEVI Vs. SAFIULLAH	July 19, 2021
KUMARASAMY HOSPITAL Vs. STATE COMPETENT AUTHORITY	December 2, 2021
KUMBHAT HOLOGRAPHICS Vs. GOVERNMENT OF TAMIL NADU	April 29, 2021
KUNJAPPAN Vs. B. RADHA	February 3, 2021
KUPPAN GOUNDER P.G.NATARAJA Vs. DIRECTORATE GENERAL OF GST INTELLIGENCE	September 1, 2021
KUPPUSAMY Vs. CHELLATHAL	April 20, 2021
KURALVANI Vs. KATHIRVELAN	March 31, 2021
KURTALA DHAL Vs. P.R.ENGINEERS AND CONTRACTORS	February 25, 2021
KURUVILLA JOSEPH Vs. DEVAGIRI PLANTATION LTD	January 8, 2021
KUTTAIMANI Vs. ASSISTANT COMMISSIONER OF POLICE	January 20, 2021
L K KRISHNAN Vs. DIRECTOR OF FAMILY WELFARE CHENNAI	January 4, 2021
L&T HOUSING FINANCE LTD Vs. P. R. PONRAGU	June 15, 2021
L. DESAMMAL Vs. SECRETARY, STATE HUMAN RIGHTS COMMISSION	June 15, 2021
L. DEVARAJ Vs. VASANTHA	August 11, 2021
L. MURUGASAMY Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	October 8, 2021
L. N. NITHYANANTHAM Vs. STATE	March 30, 2021
L. RATHANCHAND SARMA Vs. M/S.VINAYAKA EXPORTS & IMPORTS	March 31, 2021
L. RAVI Vs. PARTHASARATHY	March 24, 2021
L. VINOTH Vs. MANAGING DIRECTOR	August 5, 2021
L.RANI Vs. DISTRICT COLLECTOR	December 9, 2021
L.SUKUMAR Vs. D.VENKADA SUBRAMANIYAN	October 29, 2021
LAKSHMANAN Vs. STATE	January 18, 2021
LAKSHMANAN Vs. DISTRICT COLLECTOR	October 8, 2021
LAKSHMI Vs. SECRETARY TO THE GOVERNMENT	February 2, 2021
LAKSHMI Vs. STATE OF TAMILNADU	January 29, 2021
LAKSHMI Vs. K. SARAVANAN	March 24, 2021
LAKSHMI AMMAL Vs. CATHOLIC SYRIAN BANK LTD	April 26, 2021
LAKSHMI PACKAGINGS, THEPPERUMANALLUR Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE I, KUMBAKONAM	January 19, 2021
LAKSHMI RAJA Vs. P.V.RAJA	August 2, 2021
LAKSHMIAMMAL Vs. NAGAVALLI	March 22, 2021
LAKSHMIKANTH KALATHI Vs. COMMISSIONER OF TRANSPORT	July 29, 2021
LANDMARK HOUSING PROJECTS CHENNAI PVT. LTD. Vs. SAVITHRI NAIDU	November 9, 2021
LANDMARK HOUSING PROJECTS PVT. LTD. Vs. SAVITHRI NAIDU AND ORS.	February 17, 2021
LAPIZ DIGITAL SERVICES Vs. REMITMED HEATHCARE SERVICES PVT. LTD.	July 6, 2021
LAVANYA Vs. UNION OF INDIA	January 11, 2021
LAWRANCE Vs. DEPUTY DIRECTOR OF CENTRAL PRISONS PRISON DEPARTMENT	February 12, 2021
LAWRENCE Vs. SUPERINTENDENT OF POLICE	November 11, 2021
LEELA PRASAD Vs. M.GURU MURTHY	June 3, 2021
LEENA MANIMEKALAI Vs. REGIONAL PASSPORT OFFICER	December 3, 2021
LEO PRIMECOMP PRIVATE LIMITED Vs. STATE BANK OF INDIA	August 4, 2021
LIFECELL INTERNATIONAL PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE	January 25, 2021
LOUIS GILBERT AROQUIASSAMY Vs. PRINCIPAL / THE MANAGING DIRECTOR, LYCEE FRANCAIS OF PONDICHERRY	September 24, 2021
M K STALIN Vs. SPEAKER, TAMILNADU LEGISLATIVE ASSEMBLY	February 10, 2021
M SAJIT BASHA Vs. B RAJENDRAN	January 25, 2021
M SEKAR Vs. M RAVI	January 25, 2021
M. A. ARIVAZHAGAN Vs. ARK FINANCE	February 23, 2021
M. ABDUL KAREEM Vs. STATE	April 30, 2021
M. ABUBACKER SIDDIQ Vs. STATE OF TAMIL NADU	July 27, 2021
M. ABUBAKER Vs. ABDUL KAREEM	April 21, 2021
M. AMALA RANI Vs. N. CHENTHIL KUMAR	April 17, 2021
M. AMALA XAVIER Vs. A. PERIYANAYAGAM	April 20, 2021
M. AMEERJAN Vs. H. M. IABAL AHMED	February 25, 2021
M. ARUMUGAM Vs. M/S.VENKATACHALAPATHY BANKER	December 13, 2021
M. ARUN KUMAR Vs. DIRECTOR GENERAL OF POLICE	January 19, 2021
M. DURAIKANNAN Vs. GOVERNMENT OF TAMIL NADU	January 19, 2021
M. EZHILMARAN Vs. K. KARUNANIDHI	December 17, 2021
M. GEETHANJALI Vs. DIRECTOR	April 20, 2021
M. HABIBA Vs. SUB REGISTRAR	July 6, 2021
M. HEMA Vs. STATE LEVEL SCRUTINY COMMITTEE	January 25, 2021
M. JAGANATHAN Vs. DISTRICT COLLECTOR	March 30, 2021
M. JEEVITHA Vs. S. VALARMATHI	January 5, 2021
M. JEYASEELAN Vs. DEPUTY SUPERINTENDENT OF POLICE	March 26, 2021
M. JOHN SAMUEL Vs. MARIA ANTONY	November 26, 2021
M. JOTHISHYAMALA Vs. A. MANICKARAJ	February 8, 2021
M. K. STORES Vs. A. SYED SULTHAN	June 22, 2021
M. KARPAGAM Vs. HOME SECRETARY	July 12, 2021
M. KESAVAPANDIAN Vs. RESERVE BANK OF INDIA	January 5, 2021
M. KISHORE Vs. INSPECTOR OF POLICE, KAARAMADAI POLICE STATION	January 6, 2021
M. KRISHNAN Vs. DIRECTOR OF AGRICULTURE, CHENNAI	February 9, 2021
M. KRISHNAN Vs. REGIONAL MANAGER	April 23, 2021
M. LIYAGATH ALI Vs. DISTRICT COLLECTOR, VILLUPURAM	February 17, 2021
M. LOORTHUAMMAL Vs. S. R. JOSEPH MICHAEL FEDRIC	June 18, 2021
M. MAHALINGAM Vs. STATE OF TAMIL NADU	August 11, 2021
M. MAHALINGAM Vs. RURAL DEVELOPMENT AND PANCHAYAT	July 26, 2021
M. MANIMEGALAI Vs. STATE OF TAMILNADU	January 29, 2021
M. MARIYAPPAN Vs. DISTRICT COLLECTOR	January 27, 2021
M. MARUTHA DURAI Vs. T. P. PALANIVELU	July 22, 2021
M. MOHAMMED AZHARUDIN (DECEASED) Vs. M. RAFEE	April 30, 2021
M. MUKESH KUMAR Vs. INCOME TAX OFFICER	January 25, 2021
M. MURALI Vs. STATE	October 25, 2021
M. MUTHUMUNIANDI Vs. CITU LABOUR UNION	January 25, 2021
M. MYTHRAI AND ORS. Vs. T. RAMESH AND ORS.	February 2, 2021
M. N. SARAVANAN Vs. COLLECTOR OFFICE OF CHENNAI COLLECTOR	July 19, 2021
M. NANJAPPAN Vs. M. DINESH	January 7, 2021
M. NEELAKANDAN Vs. UNION OF INDIA	February 22, 2021
M. PALANICHAMY Vs. STATE OF TAMILNADU	June 7, 2021
M. PANNIRSELVAM Vs. STATE	January 18, 2021
M. PARVATHY Vs. T. KOTHANDARAMAN	March 2, 2021
M. PERUMAL NAICKER Vs. GANGAMANI	October 26, 2021
M. PREMKUMAR Vs. JEMIMA SUSAN	February 9, 2021
M. PREMKUMARI Vs. A. KRISHNARAJ	March 9, 2021
M. R. REDDIAR Vs. LOGANATHAN REDDIAR SON OF KANNUSAMY REDDIAR	February 4, 2021
M. RADHIKA Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VPM-DIVN I) LIMITED	June 30, 2021
M. RAGHURAMAN Vs. R. KALAISELVI	July 1, 2021
M. RAJA Vs. C MALATHI	January 18, 2021
M. RAJADURAI Vs. P. SUNDARAPANDI	November 10, 2021
M. RAJENDRAN Vs. INSPECTOR GENERAL OF REGISTRATION	June 25, 2021
M. RAJESH PANNEER KUMAR Vs. T. PONNARASU	November 9, 2021
M. RAJESHWARI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	February 4, 2021
M. RAMALINGAM Vs. M. SUBRAMANI UDAYAR	December 23, 2021
M. RAMESH Vs. B. PADMANABAN	January 4, 2021
M. RAMU Vs. PRINCIPAL SECRETARY	July 20, 2021
M. RANGASAMY Vs. M. GIRIJA	June 18, 2021
M. S. ABDUL KADER Vs. M. NAINA MOHAMED @ MOTHI	January 20, 2021
M. S. RAMALINGASAMI Vs. ADDITIONAL INSPECTOR GENERAL OF POLICE	March 25, 2021
M. SABARINATHAN Vs. STATE	November 25, 2021
M. SAMEEHA BARVIN Vs. JOINT SECRETARY MINISTRY OF YOUTH AND SPORTS	December 20, 2021
M. SANTHIYA Vs. SECRETARY TO THE GOVERNMENT	July 20, 2021
M. SARASWATHY Vs. STATE OF TAMIL NADU	July 26, 2021
M. SARAVANAN Vs. INSPECTOR GENERAL OF REGISTRATION	March 10, 2021
M. SATHYA Vs. A. DHARANI	March 9, 2021
M. SEKAR Vs. N. KRISHNAN	January 6, 2021
M. SIVA Vs. M. KAMALBADCHA	June 28, 2021
M. SRIRANJINI Vs. TEACHERS RECRUITMENT BOARD	August 11, 2021
M. SUBRAMANIYAN Vs. VIJAYARANI	March 22, 2021
M. SURESH KHATRI Vs. DIRECTORATE OF ENFORCEMENT, CHENNAI	February 23, 2021
M. TAMILVELAN Vs. INSPECTOR OF POLICE	January 27, 2021
M. UMAPATHI Vs. D. RAJA MOHAMED	July 9, 2021
M. VARATHARAJAN Vs. EXECUTIVE MAGISTRATE CUM THE DEPUTY COMMISSIONER OF POLICE, LAW AND ORDER, THIRUNELVELI CITY, THIRUNELVELI Â€“ 11	February 15, 2021
M. VELAYUTHAM Vs. STATE OF TAMILNADU	April 1, 2021
M. VENKATESH AND ORS. Vs. NANJAPPA	March 25, 2021
M. VENUGOPAL Vs. STATE OF TAMILNADU	April 9, 2021
M. VIGNESHWARAN Vs. STATE OF TAMIL NADU	February 10, 2021
M.A.C. AYESHA UMMAL Vs. M.L. MOHAMED HASAN	December 16, 2021
M.A.M.R.MUTHIAH Vs. CHETTINAD CHARITABLE TRUST	September 22, 2021
M.AARIS Vs. GOVERNMENT OF TAMIL NADU	October 5, 2021
M.ANITHA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME	June 25, 2021
M.ARULDURAI Vs. GENERAL MANAGER	November 17, 2021
M.BALAKRISHNAN Vs. A.ABDUL MALICK	August 10, 2021
M.C.S.KANDASAMY SERVAI Vs. REVENUE DIVISIONAL OFFICER	October 27, 2021
M.D.PASUPATHY LAKSHMANAN Vs. PADMAVATHY	November 12, 2021
M.G.MOHAMED JAVID Vs. NAYEEM HANNAN	September 29, 2021
M.JANARDHANAM Vs. DEBT RECOVERY APPELLATE TRIBUNAL	June 15, 2021
M.JEYARAJ Vs. STATE	November 17, 2021
M.K. STALIN Vs. THE SPEAKER, TAMILNADU LEGISLATIVE ASSEMBLY	February 10, 2021
M.K.ALAGIRI Vs. MADURAI PARLIAMENTARY CONSTITUENCY	October 8, 2021
M.KAVIN THAMIZH Vs. INSPECTOR OF POLICE, KADALADI POLICE STATION	August 13, 2021
M.KUMAR Vs. V. BALAN	February 17, 2021
M.M. SHANMUGAM Vs. A.K.D. KUMAR AND ORS.	March 3, 2021
M.MANICKANNAN Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION	August 18, 2021
M.MARIDOSS Vs. STATE	December 14, 2021
M.MARUTHIAH PANDIAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	November 17, 2021
M.MOHAMED JAKARIA Vs. DISTRICT COLLECTOR, MADURAI DISTRICT COLLECTOR OFFICE	November 11, 2021
M.MOOKKANDI Vs. DEPUTY SUPERINTENDENT OF POLICE	December 29, 2021
M.MUTHIAH PANDIAN Vs. GOVERNMENT OF TAMILNADU	October 20, 2021
M.MUTHURAMALINGAM Vs. MANAGING DIRECTOR	December 23, 2021
M.N. BHASKAR Vs. GUDIYATHAM MUNICIPALITY BY ITS COMMISSIONER	April 27, 2021
M.P. PADMAVATHI Vs. S. SUNDARAM	June 23, 2021
M.P.THANIGAIVELAN Vs. THE SECRETARY TO GOVERNMENT	June 30, 2021
M.PARTHASARATHY Vs. C.KARTHIKEYAN	June 4, 2021
M.PONRAJ Vs. ADDITIONAL SUPERINTENDENT OF POLICE	December 23, 2021
M.PRABAKARAN Vs. STATE	August 12, 2021
M.R.MUTHUSAMY Vs. STATE	November 12, 2021
M.RAJA Vs. LAND SURVEYOR	October 8, 2021
M.RAJA Vs. REGISTRAR GENERAL	July 23, 2021
M.RAKKUMUTHU Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU	November 15, 2021
M.RAMAKRISHNAN Vs. DISTRICT COLLECTOR	June 28, 2021
M.RAMESH Vs. GOVERNMENT OF TAMIL NADU	September 6, 2021
M.S. M. MOHAMED BASUL ASHUB Vs. V. VEERAPANDI	September 1, 2021
M.S.RAJA Vs. INSPECTOR OF POLICE	December 1, 2021
M.SATHYA Vs. TAMILNADU PUBLIC SERVICE COMMISSION	October 1, 2021
M.SELVA GANESAN Vs. L.SATISHKUMAR	July 9, 2021
M.SUDHIR MONI Vs. STATE	March 2, 2021
M.SUMATHI Vs. SIVAJI	September 22, 2021
M.SUMITHRA Vs. GOVERNMENT OF TAMIL NADU	June 25, 2021
M.THANGAM Vs. GOVERNMENT OF INDIA	August 13, 2021
M.THANGAMANI Vs. V.SELLAMUTHU	December 1, 2021
M.THAVAMANI Vs. CHIEF SECRETARY TO GOVERNMENT OF INDIA	December 1, 2021
M.THIRUNAVUKKARASU Vs. INSPECTOR OF POLICE	July 26, 2021
M.VALASUBRAMANIAN Vs. THE EXECUTIVE OFFICER	July 5, 2021
M.VASANTHA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY	November 8, 2021
M.VEERARAGHAVAN Vs. HOME SECRETARY GOVERNMENT OF TAMILNADU	October 7, 2021
M.VENKADESH Vs. PRINCIPAL SECRETARY TO GOVERNMENT	December 29, 2021
M.VIJAYAN Vs. COMMISSIONER OF LAND ADMINISTRATION, GOVERNMENT OF TAMIL NADU LAND ADMINISTRATION DEPARTMENT	November 10, 2021
M/S NOBLE BROADCASTING CORPORATION , CHENNAI Vs. M/S. STAR MUSIC RECORDS, CHENNAI	March 2, 2021
M/S SUNAICHANDRAN SPINTEX (P) LTD Vs. AUTHORIZED OFFICER	October 6, 2021
M/S. CORTEX ENTERPRISES Vs. INCOME TAX OFFICER	January 11, 2021
M/S. D. H. L. EXPRESS (INDIA) PRIVATE LIMITED Vs. M/S. MANIKANDAN ENTERPRISES	April 26, 2021
M/S. DALMIA CEMENTS (BHARAT) LTD. Vs. CUSTOMS	January 7, 2021
M/S. FIRST TECHNOLOGIES (INDIA) PVT. LTD. Vs. APPELLATE ASSISTANT COMMISSIONER (CT)	January 4, 2021
M/S. FL SMIDTH PVT. LTD. Vs. ASSISTANT COMMISSIONER (CT)(FAC)	January 8, 2021
M/S. I P RINGS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 26, 2021
M/S. INDUS EARLY YEARS LEARNING CENTRE Vs. EXECUTIVE ENGINEER, CORPORATION OF CHENNAI	January 11, 2021
M/S. KIRAN GLOBAL CHEMS LTD. Vs. ASSISTANT COMMISSIONER (ST)(FAC)	April 28, 2021
M/S. RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. THANGAMANI JOHN WESLI (DIED)	March 30, 2021
M/S. SRINIVASA REAL ESTATE Vs. ADDITIONAL COMMISSIONER OF SERVICE TAX	January 27, 2021
M/S. SUNDARAVEL MATCH INDUSTRIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 27, 2021
M/S. TAMIL NADU WAREHOUSING CORPORATION LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 26, 2021
M/S. VIGNESHWARA FOUNDRY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 23, 2021
M/S. VISHNU LAKSHMI MILLS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 26, 2021
M/S. YSI AUTOMOTIVE INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	April 29, 2021
M/S.A. B. KANISHA TIMBERS Vs. COMMISSIONER OF CUSTOMS	April 8, 2021
M/S.ABAN HOTELS & RESORTS PVT. LTD. Vs. INCOME TAX OFFICER	March 30, 2021
M/S.AMBUR SHOES Vs. BANK OF BARODA	January 27, 2021
M/S.BALAPREETHAM GUEST HOUSE PVT. LTD. Vs. MYPREFERRED TRANSFORMATION AND HOSPITALITY PVT. LTD.	March 19, 2021
M/S.CARBORANDUM UNIVERSAL LIMITED Vs. ESI CORPORATION	March 9, 2021
M/S.CETEX PETROCHEMICALS LIMITED Vs. TAMIL NADU TRANSMISSION CORPORATION LIMITED	March 17, 2021
M/S.FOSTER WHEELER Vs. COMMISSIONER OF INCOME TAX	March 31, 2021
M/S.HYUNDAI MOTOR INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 25, 2021
M/S.IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. RUKMANI	March 29, 2021
M/S.INDIA JAPAN LIGHTING Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 25, 2021
M/S.JUST WATER (TZ) LTD. Vs. CANADIAN CRYSTALINE WATER INDIA LTD.	March 10, 2021
M/S.KAKB DEVELOPERS Vs. INCOME TAX OFFICER	March 25, 2021
M/S.KGL TRANSPORT Vs. INDIAN ADDITIVES LIMITED	March 11, 2021
M/S.LAKSHMI GENERAL FINANCE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 30, 2021
M/S.LEARNING LEADERSHIP FOUNDATION Vs. M/S. S. S. SCHOOL TRANSPORTS PVT. LTD.	April 1, 2021
M/S.MAHALAKSHMI TEXTILE MILLS LTD. Vs. M. PETER	April 1, 2021
M/S.MEGA CITY DEVELOPMENT CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX (OSD)	March 25, 2021
M/S.MELIORA ASSET RECONSTRUCTION COMPANY LIMITED Vs. DISTRICT MAGISTRATE	January 6, 2021
M/S.NATIONAL TRUST HOUSING FINANCE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 25, 2021
M/S.PRABHA ENTERPRISES LTD. Vs. DISTRICT FOREST OFFICER	March 26, 2021
M/S.QUEEN AGENCIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 8, 2021
M/S.R S INFORTAINMENT PVT. LTD. Vs. M/S.THE SAFIRE OFFSET PRINTERS	March 15, 2021
M/S.RAMANATHAPURAM DISTRICT CO-OPERATIVE PRINTING WORKS LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	February 23, 2021
M/S.RAS TURBO PVT. LTD. Vs. CHAIRMAN	April 7, 2021
M/S.REDINGTON (INDIA) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 25, 2021
M/S.ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. RAJAMMAL	March 25, 2021
M/S.S. A. S. AND COMPANY Vs. CENTRAL BUREAU OF INVESTIGATION	March 5, 2021
M/S.SHRINANDHIDHALL MILLS INDIA PRIVATE LIMITED Vs. SENIOR INTELLIGENCE OFFICER	April 7, 2021
M/S.SRF LIMITED Vs. CUSTOMS, EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	March 29, 2021
M/S.SUBBURAJ SPINNING MILLS (P) LTD. Vs. PRESIDING OFFICER	March 29, 2021
M/S.SUSI EMU FARMS INDIA PVT. LTD. Vs. STATE OF TAMILNADU	March 8, 2021
M/S.TAMIL NADU INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 30, 2021
M/S.UNITED INDIA INSURANCE COMPANY LIMITED Vs. M. BAKIAVATHI	March 17, 2021
M/S.VARSHINI EQUIPMENTS Vs. INSPECTOR GENERAL OF REGISTRATION	January 25, 2021
M/S.VIJAY DAIRY & FARM PRODUCTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX	March 29, 2021
MACHAKALAI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	July 5, 2021
MACHENDIRAN Vs. STATE	June 7, 2021
MADAN Vs. STATE	August 9, 2021
MADAN KUMAR, Vs. STATE	January 11, 2021
MADESH Vs. STATE	December 6, 2021
MADHU SADASIVAN Vs. RAJAMSELVI	March 30, 2021
MADRAS ENGINEERING INDUSTRIES P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI	February 23, 2021
MADURA COATS EMPLOYEES CO-OPERATIVE STORES LTD. Vs. APPELLATE AUTHORITY UNDER THE TAMIL NADU SHOPS & ESTABLISHMENTS ACT	March 1, 2021
MADURAI KAMARAJ UNIVERSITY Vs. MADURAI KAMARAJ UNIVERSITY	July 23, 2021
MADURANTHAGI NATCHIYAR Vs. SPECIAL COMMISSIONER & COMMISSIONER OF LAND ADMINISTRATION	April 7, 2021
MAGMA HOUSING FINANCE Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR	July 20, 2021
MAHALAKSHMI Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR	January 19, 2021
MAHALAKSHMI Vs. RKM RAJKUMAR	March 26, 2021
MAHALAKSHMI RATAN Vs. IMTIAZ SAIT	June 21, 2021
MAHESHWARI Vs. STATE OF TAMIL NADU	July 20, 2021
MAHESWARAN Vs. STATE	February 8, 2021
MAHINDRAKUMAR Vs. JEYARATHNA MOTORS PRIVATE LIMITED	July 26, 2021
MALAISAMY Vs. STATE	October 6, 2021
MALAIYAN Vs. DISTRICT COLLECTOR, SALEM	February 3, 2021
MALAR Vs. PASUPATHY	November 9, 2021
MALARKODI Vs. CHIEF INTERNAL AUDIT OFFICER	March 9, 2021
MALATHI Vs. THARMAPITCHAI (DIED)	December 20, 2021
MALESHWARI Vs. UNION OF INDIA	March 26, 2021
MALLIGA Vs. SUPERINTENDENT OF POLICE	November 18, 2021
MALLIGA Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT GOVERNMENT OF TAMIL NADU SECRETARIAT	November 23, 2021
MALLIGA Vs. SAROJA UDATHA	June 25, 2021
MALLIKKINNISHA Vs. JOTHINATHAN	August 5, 2021
MALU SLEEPERS LTD Vs. UNION OF INDIA	October 25, 2021
MANAGEMENT Vs. R. VEDHARATHINAM	April 20, 2021
MANAGEMENT Vs. PRESIDING OFFICER	April 21, 2021
MANAGEMENT Vs. PRESIDING OFFICER	February 15, 2021
MANAGEMENT Vs. SIVAKUMAR	January 8, 2021
MANAGEMENT OF CHEMPLAST SANMAR LTD Vs. CENTRAL GOVERNMENT LABOUR COUR	February 11, 2021
MANAGEMENT OF FUNSKOOL (INDIA) LTD Vs. PRESIDING OFFICER LABOUR COUR	August 23, 2021
MANAGEMENT OF MADRAS GYMKHANA CLUB Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 2, 2021
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD Vs. N.SIVASANGARALINGAM	July 19, 2021
MANAGEMENT TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. K.SHANMUGAM	July 19, 2021
MANAGER NATIONAL INSURANCE CO. LTD. Vs. SRUTHI	March 10, 2021
MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. G.KARTHIKEYAN	June 18, 2021
MANAGER, CHOLAMANDAMALAM M S GENERAL INSURANCE CO LTD Vs. MARIMUTHU	January 8, 2021
MANAGER, RAM GENERAL INSURANCE COMPANY LTD Vs. K. SUBBAIAH	June 18, 2021
MANAGING DIRECTOR Vs. VELUCHAMY	June 17, 2021
MANAGING DIRECTOR Vs. MALLIKA	April 28, 2021
MANAGING DIRECTOR Vs. V.N. MOHANRAJ	September 27, 2021
MANAGING DIRECTOR Vs. N.NAGAMUTHU	July 20, 2021
MANAGING DIRECTOR Vs. BOOTHATHAR	August 4, 2021
MANAGING DIRECTOR Vs. SIEMENS LIMITED	August 2, 2021
MANAGING DIRECTOR Vs. P. PONNUPANDI	April 21, 2021
MANAGING DIRECTOR Vs. AMUTHA	January 27, 2021
MANAGING DIRECTOR Vs. BALAKUMAR	January 21, 2021
MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SHEKAR	January 20, 2021
MANAGING DIRECTOR, M/S TAMILNADU STATE TRANSPORT CORPORATION Vs. VIJAYALAKSHMI	January 4, 2021
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD Vs. VENKATACHALAM	March 4, 2021
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SEENIVASAN	February 16, 2021
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. KESAVAN	July 26, 2021
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED Vs. P. KALIMUTHU	January 11, 2021
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LIMITED Vs. RANI	January 11, 2021
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. N. VENKATASAMY	June 23, 2021
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KALPANA	February 23, 2021
MANAGING DIRECTOR, TAMIL NADU TRANSPORT CORPORATION LTD. Vs. KALYANASUNDARAM	November 23, 2021
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LIMITED Vs. R. SAMIKKANNU	January 4, 2021
MANAGING DIRECTOR, TASMAC Vs. S. SATHISHKUMAR	January 6, 2021
MANAGING DIRECTOR,TAMIL NADU STATE TRANS. CORPN. Vs. PONNUSAMI	January 13, 2021
MANAKAVILAI PRIMARY AGRICULTURAL Vs. PRESIDING OFFICER	April 3, 2021
MANAPPARAI MARIS SPINNERS MILL EMPLOYEES UNION Vs. MARIS SPINNERS LIMITED	December 1, 2021
MANGAL KANJI MEHTA Vs. EXECUTIVE ENGINEER	January 27, 2021
MANGALAM AMMA Vs. JAYASINGH	July 1, 2021
MANI Vs. STATE	October 7, 2021
MANI Vs. STATE	November 25, 2021
MANI Vs. DISTRICT REGISTRAR	July 29, 2021
MANI Vs. KUPPAN	August 3, 2021
MANI Vs. SECRETARY TO GOVERNMENT HOME	July 19, 2021
MANI @ MANIKANDAN @ PRAMATHU MANIKANDAN Vs. STATE	April 1, 2021
MANICKA KONAR Vs. VADIVEL KONAR	June 9, 2021
MANIKANDAN Vs. SUMATHI	January 18, 2021
MANIMEGALAI Vs. SIVAKUMAR	March 29, 2021
MANIMEGALAI Vs. STATE	July 20, 2021
MANIMUTHU SAMUEL Vs. MARIA ANTHONY	November 15, 2021
MANISH AGARWAL Vs. M/S. CHITRA CONSTRUCTION PVT. LTD.	January 4, 2021
MANIVASAGAN Vs. STATE	October 22, 2021
MANIYARA MANICKAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION	March 24, 2021
MANJU SHREE Vs. BHAGAVATHI RAJ	August 3, 2021
MANNANGATTI Vs. L. SANMARGAMOORTHY	December 17, 2021
MANOHAR SINGH Vs. VIMAL SEHNAAZ (INDIA)	April 1, 2021
MANOHARAN Vs. STATE OF TAMILNADU	March 10, 2021
MANOKARAN Vs. SECRETARY TO THE GOVERNMENT	January 29, 2021
MANTHIRAM ASARI Vs. SHAMUGARAJ	September 8, 2021
MAREESWARI Vs. RAMAR	July 19, 2021
MARGADARSI CHITS PVT. LTD. Vs. S. MEENAKSHI	July 8, 2021
MARIA Vs. ARCHBISHOP OF MADRAS	August 11, 2021
MARIAMMAL Vs. K. KRISHNAKUMAR	March 4, 2021
MARIAMMAL Vs. SAKKAMMAL	April 9, 2021
MARIAN USHA RANI BENTINCK Vs. GOVERNMENT OF TAMIL NADU	April 16, 2021
MARIAPPAN Vs. J.K. TRIPATHY	February 11, 2021
MARIDHAS Vs. STATE	December 23, 2021
MARIS HOTELS AND THEATRES PRIVATE LTD. Vs. HOTEL MAARIS GRAND	July 13, 2021
MARK DONALD CARRON Vs. STATE GOVERNMENT OF TAMIL NADU	August 9, 2021
MARUTEE AGRO FOODS Vs. AUTHORISED OFFICER, CENTRAL BANK OF INDIA	November 2, 2021
MARUTHAMUTHU Vs. MOTTAIYAN	March 30, 2021
MARUTHUPANDI Vs. STATE	April 30, 2021
MARUTHUPANDI Vs. STATE	March 5, 2021
MARUTHUPANDI Vs. INSPECTOR OF POLICE	March 16, 2021
MARUTHUPANDIAN Vs. SUPERINTENDANT OF POLICE	January 29, 2021
MARY BAI Vs. K. MOHAN	January 11, 2021
MARY ZACHARIAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 17, 2021
MATHIAS Vs. T.ANITHA MARY	November 1, 2021
MATHIVANAN Vs. INSPECTOR OF POLICE, VADIPATTY POLICE STATION	December 17, 2021
MATHIVANAN Vs. INSPECTOR OF POLICE	December 14, 2021
MATHIYAZHAGAN Vs. INSPECTOR OF POLICE	July 19, 2021
MAYANDI Vs. THAVASI ALIAS THAVAMANI	June 24, 2021
MAYILVEL S/O, LATE KUMARAN Vs. CHITRA	February 26, 2021
MEDHIKA INFRASTRUCTURES Vs. SANTHAKUMARI	March 4, 2021
MEENA Vs. B.ASHOK KUMAR	July 5, 2021
MEENA Vs. H. SRINIVASAN	January 7, 2021
MEENA SAMBANDAN Vs. STATE	September 24, 2021
MEENABHARATHI Vs. EXECUTIVE OFFICER	November 22, 2021
MEENAKSHI Vs. AYYAR	October 29, 2021
MEER HASANULLAH SHAH KI DURGA Vs. PRINCIPAL EXECUTIVE OFFICER	November 19, 2021
MEERAN MARAIKAYAR Vs. ABDUL KATHAR	June 29, 2021
MEHAR HOTELS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER	January 18, 2021
MEHAR NISA Vs. LAND ACQUISITION ADI DRAVIDAR WELFARE	October 29, 2021
MEHUL BAFNA Vs. INTELLIGENCE OFFICER	June 22, 2021
MEKALA Vs. CHINNIAH	September 14, 2021
MELUR MEDICAL CENTRE Vs. S. ALAGUMEENA	August 5, 2021
MENAKA Vs. SECRETARY TO GOVERNMENT,HOME, PROHIBITION AND EXCISE DEPARTMENT	January 19, 2021
MENAKA Vs. PRINCIPAL SECRETARY TO GOVERNMENT	March 15, 2021
MERCY Vs. DESAN	September 13, 2021
MESSERS ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. P. VASANTHA	March 10, 2021
MESSERS UNITED INDIA INSURANCE CO , LTD Vs. THIRU M. ERUDHAYARAJ	January 20, 2021
METTUR THERMAL POWER STATION Vs. PRESIDING OFFICER, ADDL LABOUR COURT, SALEM	August 9, 2021
MICRO-PAK LTD. Vs. UNICORN CHEMICALS COMPANY	August 11, 2021
MIEL E-SECURITY PVT. LTD. Vs. REDINGTON (INDIA) LTD.	August 6, 2021
MILLENIUM STEEL INDIA PVT. LTD. Vs. IND BARATH ENERGIES (THOOTHUKUDI) LTD.	July 23, 2021
MINISTER WHITE CLOTHING Vs. K.R.NAGARAJAN	August 17, 2021
MINOR K. SANGAVI Vs. A. BALASUBRAMANI	April 28, 2021
MINOR N.KARUNYA VIGNESH Vs. UNION TERRITORY OF PUDUCHERRY	December 1, 2021
MINOR S. ATCHAYASRI Vs. K. SENTHILKUMAR	March 15, 2021
MINOR SOUNDARYA Vs. SECRETARY TO GOVERNMENT	March 23, 2021
MINOR. P.SATHEESH Vs. M.MUNIRAJ	July 23, 2021
MISS. ROSEANN RAJAN Vs. CHURCH OF SOUTH INDIA	October 21, 2021
MISSIRIYA Vs. SAYEEDA BEEVI	April 17, 2021
MOHAMED AZARUDEEN Vs. UNION OF INDIA	February 11, 2021
MOHAMED AZARUDEEN Vs. UNION OF INDIA	February 25, 2021
MOHAMED IBRAHIM Vs. CHAIRMAN & MANAGING DIRECTOR	March 17, 2021
MOHAMED KASIM SHAFEEQ Vs. REGIONAL MANAGER	October 22, 2021
MOHAMED NISHA BANU Vs. MOHAMED RAFI	February 17, 2021
MOHAMED RABI Vs. CHAIRMAN	October 8, 2021
MOHAMMAD YUSUF Vs. DISTRICT COLLECTOR, KANYAKUMARI	February 9, 2021
MOHAMMED GANI Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.	March 22, 2021
MOHAMMED RAFI Vs. THIRUVENGADAM	February 11, 2021
MOHAMMED RIYAZ Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT	April 9, 2021
MOHAN Vs. SIVAKUMAR	June 24, 2021
MOHAN Vs. MAHALINGAM	June 15, 2021
MOHAN Vs. SECRETARY TO THE GOVERNMENT	July 20, 2021
MOHAN C. LAZARUS Vs. STATE	February 5, 2021
MOHANA Vs. ASSISTANT DIRECTOR	January 25, 2021
MOHANA BALUSAMY Vs. M. KANDAHMANI	March 17, 2021
MOHANDASS Vs. RAJMOHAN	October 25, 2021
MOHANRAJ Vs. STATE	January 22, 2021
MOHIDEEN BADSHA Vs. EXECUTIVE ENGINEER	January 8, 2021
MOKKAITHAI Vs. STATE	August 9, 2021
MOOGAMBIGAI S. THIRUGNANASAMMANTHAM & 32 ORS. Vs. STATE	February 23, 2021
MOTHER OF MERCY CHURCH Vs. TASILDHAR	October 27, 2021
MOTTAI Vs. SRM DEVELOPMENT LIMITED	March 23, 2021
MRS.GULNAR FAKHRUDDIN Vs. TAMILNADU CHIEF CONTROLLING REVENUE AUTHORITY & INSPECTOR GENERAL OF REGISTRATION	September 17, 2021
MRS.S Vs. SUPERINTENDENT OF PRISON	November 16, 2021
MUDALIAR EDUCATIONAL TRUST Vs. N.M. SUNDARAR	July 1, 2021
MUNIAPPA Vs. SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE, KRISHNAGIRI	October 7, 2021
MUNIAPPA Vs. OBAMMA	October 29, 2021
MUNIYAMMAL Vs. VIVEK	January 5, 2021
MUNNA Vs. STATE OF TAMIL NADU	December 7, 2021
MURALI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	February 26, 2021
MURTHY Vs. P. SELVARAJ	December 22, 2021
MURUGAMMAL Vs. M. MUTHUKUMAR	August 3, 2021
MURUGAN Vs. GREEN HOUSE PROMOTERS PVT LTD	July 28, 2021
MURUGAN Vs. STATE	February 23, 2021
MURUGAN Vs. REVENUE DIVISIONAL OFFICER	May 5, 2021
MURUGANANDHAM Vs. SHAINSHA	July 19, 2021
MURUGESAN Vs. STATE	August 31, 2021
MURUGESAN Vs. RAMDAS	July 29, 2021
MURUGESAN Vs. ARASAKUMAR	January 18, 2021
MURUGESAN Vs. STATE	March 24, 2021
MURUGESAN CHELLAPPA Vs. INCOME TAX OFFICER, CHENNAI	February 23, 2021
MURUGESHWARI @ YOGESWARI Vs. STATE	April 9, 2021
MURUHAVEL FINANCE Vs. MUTHUSAMI	September 9, 2021
MUTHAYAMMAL ENGINEERING COLLEGE Vs. UNIVERSITY GRANTS COMMISSION	June 30, 2021
MUTHIAH POSUMPON AND ORS. Vs. STATE AND ORS.	February 22, 2021
MUTHU RAMASUBRAMANIAM Vs. RAMU REDDY	January 19, 2021
MUTHUCHAMY Vs. ASSISTANT COMMISSIONER	April 17, 2021
MUTHUKARUPPAN Vs. STATE	April 20, 2021
MUTHULAKSHMI Vs. STATE	October 29, 2021
MUTHULAKSHMI Vs. VIJITHA	June 11, 2021
MUTHULAKSHMI Vs. STATE OF TAMIL NADU	December 16, 2021
MUTHULAKSHMI Vs. ANGARAI VILLAGE PANCHAYAT	September 23, 2021
MUTHUMARI Vs. STATE OF TAMIL NADU	February 15, 2021
MUTHUMARIYAMMAL GRANITES Vs. SOUTH INDIAN BANK LIMITED	July 22, 2021
MUTHUPANDI Vs. SHEIK BABU	June 21, 2021
MUTHUPANDI Vs. KALIMUTHU	December 2, 2021
MUTHUPANDIAN Vs. GANESAN	June 15, 2021
MUTHUSAMY Vs. LOGANANTHAN	June 3, 2021
MUTHUSAMY Vs. LOGANANTHAN	June 20, 2021
MYLSAMY Vs. BALASUBRAMANIYAM	June 17, 2021
N. A. VELU Vs. P. SUBRAMANI	June 16, 2021
N. BALAKRISHNAN Vs. TMT KANAKA	March 8, 2021
N. BALAKUMAR Vs. COMMISSIONER, MUNICIPAL ADMINISTRATION	March 4, 2021
N. CHITARASU Vs. ELECTION COMMISSION OF INDIA	January 5, 2021
N. DAIVANAYAGI Vs. UNION OF INDIA	February 22, 2021
N. EASWARAN Vs. COMMISSIONER OF INCOME TAX, COIMBATORE	January 20, 2021
N. FARJANA PARVEEN Vs. SECRETARY TO GOVERNMENT	June 18, 2021
N. KANAGENDRAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	July 6, 2021
N. KARTHIKEYAN Vs. STATE OF TAMIL NADU	May 21, 2021
N. KARUNAMOORTHY Vs. V. MATHIAZHAGAN	March 4, 2021
N. KESAVA REDDIAR Vs. M. ANANDAKRISHNA REDDIAR	January 27, 2021
N. KISHOREKUMAR Vs. K. S. MUTHUSAMY	March 4, 2021
N. KRISHNAN Vs. V. JAYALAKSHMI	March 26, 2021
N. KUMAR NAICKER Vs. COLLECTOR	July 26, 2021
N. OMANA Vs. STATE OF TAMIL NADU	July 20, 2021
N. P. DHANDAPANI Vs. M. SIVAGNANAM	March 17, 2021
N. P. SARAVANAN Vs. STATE OF TAMIL NADU	June 21, 2021
N. PREMNATH Vs. DIRECTOR GENERAL OF POLICE	February 8, 2021
N. RAJAGOPAL Vs. TVS MOTOR COMPANY LTD	March 30, 2021
N. RAJENDRAN Vs. PRESIDING OFFICER	July 12, 2021
N. RAMANI Vs. PRIYA	April 22, 2021
N. RAMATHAL Vs. AUTHORISED OFFICER	January 21, 2021
N. S. GNANAESWARAN Vs. STATE	March 29, 2021
N. SANKAR Vs. STATE	November 2, 2021
N. SANKARAN Vs. R. SHANMUGA RAJ	April 19, 2021
N. SATHYANARAYANAN, SUB-COLLECTOR, ARIYALUR DISTRICT Vs. KALAISELVI	March 8, 2021
N. SHANMUGAVELU Vs. S. GNANASUDHAKAR	March 2, 2021
N. SUMATHI Vs. CHAIRMAN,TAMIL NADU ELECTRICITY BOARD	March 22, 2021
N. SWAMINATHAN Vs. D. SOMASEKAR REDDY	March 4, 2021
N. T. RAJASEKHAR Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES	April 16, 2021
N. UDAY SHANKAR Vs. SPECIAL DEPUTY COLLECTOR	March 8, 2021
N. UMASHANKAR Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT	March 10, 2021
N. VADIVELU Vs. GAJENDIRAN	March 23, 2021
N. VANAJA Vs. PURION DISTILLED WATER PVT. LTD.	March 5, 2021
N. VASANTHAKUMARI Vs. BALRAJ	April 1, 2021
N.BALASUBRAMANIAN Vs. N.KAVITHA	February 1, 2021
N.C.MAHENDRA Vs. M.MALARMARAN	March 9, 2021
N.DURAI Vs. JOINT SUB REGISTRAR NO.1	August 24, 2021
N.ESAKKI RAJA Vs. STATE	July 12, 2021
N.GOVINDARAJAN Vs. S.LOGESWARI	March 4, 2021
N.HENRY Vs. REGIONAL TRANSPORT OFFICER	October 7, 2021
N.KRISHNAN Vs. JAISON J.JEROM	November 25, 2021
N.LAKSHMANAN Vs. GOVERNMENT OF TAMIL NADU	October 25, 2021
N.MANIVANNAN Vs. STATE	September 20, 2021
N.MANNAMMAL Vs. R.PARTHASARATHY	November 15, 2021
N.MOHAMMED NABEEL Vs. MEMBER SECRETARY-TNSET 2017	November 11, 2021
N.MURUGESAN Vs. N.PALANISAMY	September 30, 2021
N.NEELA Vs. SECRETARY TO GOVERNMENT	July 20, 2021
N.P. SUDHA Vs. KARUPPUSAMY	February 22, 2021
N.PRABHAKARAN Vs. PRAVEEN BOHRA JAIN	December 1, 2021
N.RAJAGOPAL Vs. DISTRICT COLLECTOR	October 12, 2021
N.RAMAMOORTHY Vs. M.MAHADEVAN (DIED)	September 9, 2021
N.RUKMANI Vs. SUB-DIVISIONAL MAGISTRATE/ REVENUE DIVISIONAL OFFICER	December 20, 2021
N.S.IYAPPAN Vs. DISTRICT COLLECTOR MADURAI DISTRICT	July 19, 2021
N.S.NEDUCHEZHIAN Vs. SARASWATHI	July 15, 2021
N.THAKA KHAN Vs. CHIEF EXECUTIVE OFFICER	November 15, 2021
N.VASUDEVAN Vs. REGISTRAR GENERAL	July 20, 2021
NAAZMEEN RIAZ AHMED Vs. NALINI ZAMAN	March 8, 2021
NACHIARPURAM HINDU THODAKKAPPALLI Vs. DISTRICT COLLECTOR	August 26, 2021
NAG INDIA PRIVATE LIMITED Vs. M.GURUPRASAD	September 13, 2021
NAGALAKSHMI Vs. KRISHNARAJ	July 9, 2021
NAGALAKSHMI W/O.RAJAPERIYASAMY Vs. GOPALAKRISHNAN S/O.KOTHANDARAMAN	December 15, 2021
NAGAMMAL AND ORS. Vs. LAKHSMI AND ORS.	January 19, 2021
NAGANATHASETHUPATHY Vs. STATE	August 9, 2021
NAGARAJ Vs. SECRETARY TO GOVERNMENT	July 19, 2021
NAGARAJ Vs. THE EXECUTIVE MAGISTRATE	July 2, 2021
NAGARAJAN Vs. DISTRICT COLLECTOR	July 19, 2021
NAGARAJAN Vs. MINOR ASHWIN	March 10, 2021
NAGARAJAN Vs. STATE	November 29, 2021
NAGARATHINAIAH Vs. INSPECTOR	December 23, 2021
NAGAVALLI Vs. DISTRICT COLLECTOR	August 11, 2021
NAGENDRAN Vs. STATE	September 8, 2021
NAKKEERAN Vs. STATE	December 7, 2021
NALLAPA GOUNDER Vs. PAZHANIMUTHU	February 10, 2021
NANDHANAM COLLEGE OF ENGINEERING & TECHNOLOGY Vs. REGISTRAR ANNA UNIVERSITY	September 28, 2021
NAPC LIMITED Vs. NATIONAL HIGHWAYS	September 30, 2021
NARASUS SAARATHY ENTERPRISES PRIVATE LIMITED Vs. PATVOLK, DIVISION OF FORBES GOKAK LIMITED 88, WORLD TRADE AVENUE, HARBOUR ESTATE, TUTICORIN - 62800.	June 23, 2021
NARAYANAN AND ORS. Vs. ULAGANATHAN AND ORS.	February 9, 2021
NARAYANEE @ KRITHIKA Vs. S.KARTHIK	March 24, 2021
NARENDRA KUMAR JOHAR Vs. A.SHAHJAHAN	October 29, 2021
NARESH MALHOTRA Vs. STATE OF TAMIL NADU	June 2, 2021
NARMATHA Vs. J. MURALI	January 25, 2021
NATARAJAN Vs. MAHALINGAM	December 17, 2021
NATARAJAN Vs. STATE	January 7, 2021
NATESAN Vs. STATE	November 1, 2021
NATIONAL ENGINEERING MULTI PURPOSE COOPERATIVE HOUSING SOCIETY LTD Vs. GOVERNMENT OF TAMIL NADU	October 29, 2021
NATIONAL FIRE ARMOR Vs. R.SOMARAJAN, PROP.M/S. KARTHIK WOOD INDUSTRIES.	December 16, 2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. S. VENU	March 25, 2021
NATIONAL HORTICULTURAL RESEARCH & DEVELOPMENT FOUNDATION Vs. P. MURUGESAN	April 1, 2021
NATIONAL INSURANCE CO LTD Vs. ANNAKKIZHI	February 1, 2021
NATIONAL INSURANCE CO LTD Vs. G.UMARANI	September 20, 2021
NATIONAL INSURANCE CO LTD Vs. THIRU V SIVA	January 19, 2021
NATIONAL INSURANCE CO LTD Vs. K.VEDHARATHINAM	June 14, 2021
NATIONAL INSURANCE CO. LIMITED Vs. SUNDARAM	March 30, 2021
NATIONAL INSURANCE CO. LTD Vs. J. GNANAVEL	March 25, 2021
NATIONAL INSURANCE CO. LTD Vs. SHANTHI	January 7, 2021
NATIONAL INSURANCE CO. LTD Vs. M.MANI	April 22, 2021
NATIONAL INSURANCE CO. LTD. Vs. KARANAMURTHY(DIED) AND OTHERS	January 8, 2021
NATIONAL INSURANCE CO. LTD. Vs. MAHALAKSHMI	March 23, 2021
NATIONAL INSURANCE CO.LTD Vs. GOPI	July 29, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. P. R. S. MANOHARAN	July 27, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. MINOR VIGNESH	August 12, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. VINITHA	November 16, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. K. KANNAN	January 19, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. BASAVANNA	February 23, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. MARUTHAI	January 5, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. R. VIJAYA	January 27, 2021
NATIONAL INSURANCE COMPANY LIMITED Vs. RANGAMMAL	March 2, 2021
NATIONAL INSURANCE COMPANY LIMITED, KARTHIKEYAN Vs. MOHANADEVI	December 23, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. MANIMARAN	February 25, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. BANUMATHI	February 15, 2021
NATIONAL INSURANCE COMPANY LTD. Vs. NAINA MOHAMMED	February 10, 2021
NATIONAL INSURANE CO LTD Vs. JAYANTHI	January 5, 2021
NATIONAL TESTING AGENCY Vs. MINOR SP.SHREE HARINI	September 7, 2021
NAVAMANI Vs. SHANMUGAM	August 9, 2021
NEELESWARI Vs. ARULMIGHU VEERANAKALIAMMAN THIRUKOVIL	March 5, 2021
NEHRU Vs. STATE	July 16, 2021
NELSON JAYAKUMAR Vs. DEVASUDAGAR	August 9, 2021
NETHAJI SUBASH CHANDRABOSE Vs. MANAGING DIRECTOR	April 30, 2021
NEW INDIA ASSURANCE Vs. SEKAR	September 2, 2021
NEW INDIA ASSURANCE CO LTD Vs. K.PARVATHI	August 4, 2021
NEW INDIA ASSURANCE CO LTD Vs. R. SETHUMADAVAN	January 5, 2021
NEW INDIA ASSURANCE CO. LTD Vs. CHENNIAPPAN	February 26, 2021
NEW INDIA ASSURANCE CO. LTD Vs. R. RAMANNA	April 29, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. CHINNAPILLAI	February 15, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. MAHAMAYEE AMMAL	December 23, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. CHINNASAMY	December 1, 2021
NEW INDIA ASSURANCE CO. LTD. Vs. R. RAMESH	February 1, 2021
NEW INDIA ASSURANCE CO.LTD Vs. N.UMA	June 18, 2021
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V SELVI	February 23, 2021
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S. SELVI	March 5, 2021
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAFI	April 1, 2021
NEW INDIA ASSURANCE COMPANY LTD Vs. R.REVATHY	April 22, 2021
NEW INDIA ASSURANCE COMPANY LTD Vs. THIRU P. ELANGOVAN	February 8, 2021
NEW INDIA ASSURANCE COMPANY LTD. Vs. SANTHANA KRISHNAN	August 12, 2021
NEW INDIA ASSURANCE COMPANY LTD. Vs. GENERAL MANAGER	August 4, 2021
NEW INDIA ASSURANCE COMPANY LTD. Vs. A. HEMAVATHI	March 24, 2021
NEW INDIA ASSURANCE COMPANY LTD. Vs. GIRIJA KUMARI	March 5, 2021
NEW INDIA ASSURANCES CO LTD Vs. ARUMUGAM	May 12, 2021
NEW INDIA INSURANCE CO.LTD., MUMBAI Vs. KALICHAMY	February 16, 2021
NEXT LINK PRIVATE LIMITED Vs. N.RAMACHANDRAN	October 6, 2021
NEYVELI LIGNITE CORPORATION LTD Vs. ESWARI ENTERPRISES LIMITED	October 5, 2021
NIRMALA MARY AND ORS. Vs. MUTHUSAMY AND ORS.	March 2, 2021
NITHYAKALYANI Vs. DASS PRAKASH	September 22, 2021
NOVEX COMMUNICATIONS PVT LTD Vs. DXC TECHNOLOGY PVT. LTD	December 8, 2021
NRP PROJECTS PRIVATE LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED	August 11, 2021
NUOVAFIL INFOTECH PVT LTD Vs. INCOME TAX OFFICER, COMPANY WARD-I, COIMBATORE	January 18, 2021
NURECA LIMITED Vs. THAKER BROTHERS	October 7, 2021
O. RAMACHANDRAN Vs. STATE	January 8, 2021
OFFICIAL ASSIGNEE Vs. S.SHANMUGAM	August 25, 2021
OLYMPIA OPALINE FLAT OWNERS ASSOCIATION Vs. OLYMPIA INFRANET	September 27, 2021
ONGC, CAUVERY ASSET Vs. STEEL AND GRIP	September 27, 2021
OOTACAMUND CLUB Vs. INCOME TAX OFFICER,	March 5, 2021
OPG ENERGY PVT LTD Vs. PRECOT MERIDIAN INDUSTRIES LTD	February 5, 2021
ORIENTAL INSURANCE CO. LTD. Vs. CHELLAMMAL	August 3, 2021
ORIENTAL INSURANCE CO. LTD. Vs. A. P. SAVITHRI	February 26, 2021
ORIENTAL INSURANCE CO. LTD. Vs. ARICHANDRAN	March 29, 2021
ORIENTAL INSURANCE COMPANY LIMITED Vs. TMT ANGAMMAL	April 1, 2021
ORIENTAL INSURANCE COMPANY LIMITED Vs. THIRU MOSES	March 9, 2021
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUBRAMANIAM	March 18, 2021
ORIENTAL INSURANCE COMPANY LIMITED, SIMMAKKAL, MADURAI Vs. P. THIRUPPATHI	January 19, 2021
ORIENTAL INSURANCE COMPANY LTD Vs. SEKAR	February 26, 2021
ORIENTAL INSURANCE COMPANY LTD. Vs. P. RAMALINGAM	March 23, 2021
ORIENTAL INSURANCE COMPANY LTD. Vs. SURYADEV ALLOS & POWER PVT LTD.	August 5, 2021
ORRA TRADERS PVT. LIMITED Vs. LAWRENCE KULANDAI NATHAN	July 1, 2021
ORRA TRADERS PVT. LIMITED Vs. LAWRENCE KULANDAI NATHAN	June 17, 2021
P MURALI Vs. C SARASWATHY	February 10, 2021
P PONMALAR Vs. S. MANO PRABHAKAR	January 5, 2021
P. AMARNATH REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 7, 2021
P. BABU Vs. STATE OF TAMIL NADU	June 25, 2021
P. BALAKRISHNA Vs. M. MANDINI	July 28, 2021
P. BALASUBRAMANIAM Vs. J. MURUGAPAN	January 20, 2021
P. BASKAR Vs. P. MANIVANNAN	November 25, 2021
P. BASUMANI Vs. TAMILNADU MEDICAL COUNCIL	October 26, 2021
P. CHANDRAKUMAR Vs. STATE BY THE INSPECTOR OF POLICE	February 15, 2021
P. CHIDAMBARAM Vs. SECRETARY	October 12, 2021
P. CHINNIAH Vs. STATE OF TAMIL NADU	July 27, 2021
P. CHINNUKALAI Vs. K. SELVENDRAN	August 3, 2021
P. DHANANJAYAN Vs. M. SENTHIL KUMAR	January 6, 2021
P. GANESAN Vs. S. BACKIYALAKSHMI	July 2, 2021
P. HARIBABU Vs. MALAYAMPATTU ERI PASANADARAR SANGAM	April 17, 2021
P. ILANCHEZHIAN Vs. D. MANOHARAN	April 9, 2021
P. JAYAMMAL Vs. K. CHELLAM	October 6, 2021
P. JOHN KENNEDY Vs. ASSISTANT EXECUTIVE ENGINEER	April 7, 2021
P. K. SELVARA Vs. UMADEVI SUNDARAM	March 31, 2021
P. K. VENKATESH Vs. COMPETENT AUTHORITY AND DISTRICT REVENUE OFFICER	March 24, 2021
P. KALAIKATHIRAVAN Vs. BALASUBRAMANIAN	April 1, 2021
P. KAMATCHI Vs. R. PARTHIPAN	February 9, 2021
P. KARTHIKEYAN Vs. SARATHI	March 31, 2021
P. KARTHIKEYAN Vs. TRISHUL SHELTERS PRIVATE LIMITED	November 29, 2021
P. KASI Vs. STATE OF TAMIL NADU	July 8, 2021
P. KRISHNAMOORTHY Vs. INDUSTRIAL CO-OPERATIVE OFFICER (MANAGER)	January 21, 2021
P. L. LAKSHMANAN Vs. P. L. R. M. ARUNACHALAM CHETTIAR	March 15, 2021
P. LAKSHMI Vs. ADAM BASHA	July 1, 2021
P. LASAR Vs. BLOCK DEVELOPMENT OFFICER	November 12, 2021
P. MALLIGA Vs. COMMISSIONER ERODE CITY MUNICIPAL CORPORATION	April 17, 2021
P. MANIKANDAN Vs. STATE OF TAMILNADU	March 30, 2021
P. MARIMUTHU Vs. HOT CHIPS RESTAURANTS (P.) LTD.	February 25, 2021
P. MARIMUTHU Vs. NEW INDIA ASSURANCE COMPANY LTD	January 20, 2021
P. MEENAKSHI Vs. STATE OF TAMILNADU	March 24, 2021
P. MUKESH Vs. P. VIRUMANDI	July 26, 2021
P. MUTHUKRISHNAN Vs. MANAGEMENT, SREE MEENAKSHI MILLS LIMITED, PARAVAI AND ORS.	February 18, 2021
P. MUTHUVEL Vs. GOVERNMENT OF TAMIL NADU	January 6, 2021
P. NAGARAJAN Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 26, 2021
P. NAMACHIVAYAM Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	September 23, 2021
P. NANDHAKUMAR Vs. S. SATHYA	March 23, 2021
P. NANGAMUTHURAJ, PRESIDENT Vs. N. GOPAL	March 31, 2021
P. NAVEEN CHAKRAVARTHY, SUSPENDED BOARD OF DIRECTORS OF M.K.CABLES & CONDUCTORS (P.) LTD Vs. PUNJAB NATIONAL BANK, CHENNAI	February 1, 2021
P. PACKIANATHAM Vs. SUPERINTENDENT OF POLICE	August 3, 2021
P. PALANISAMY Vs. N. VISWANATHAN	January 18, 2021
P. PALANISWAMY Vs. COMMANDANT	July 5, 2021
P. PANDIAN Vs. VENKATACHALAPATHY	January 6, 2021
P. PANNEERSELVAM Vs. M. GOVINDASAMY	April 1, 2021
P. PATHMANATHAN AND ORS. Vs. V. MONICA AND ORS.	January 18, 2021
P. PITCHIYAPPAN Vs. KARPAGAM	February 9, 2021
P. PONNAMBALAM Vs. R. RAMANI	July 8, 2021
P. PONNUSAMY Vs. THANGAMUTHU	December 22, 2021
P. POONKOTHAI Vs. S. SEETHARAMAN	March 10, 2021
P. PUNITHAN Vs. MARIYA JESUDASAN	July 9, 2021
P. R. RAVIKUMAR Vs. KANDAN METALS	July 13, 2021
P. R. S. ANDAL Vs. STATE BY INSPECTOR OF POLICE	August 11, 2021
P. RAJAMANI Vs. UNION OF INDIA	February 24, 2021
P. RAJASEELAN Vs. CANARA BANK	July 26, 2021
P. RAJENDRAN Vs. U. R. AYYAVVU NAICKER	July 28, 2021
P. RAJKUMAR Vs. YOGA	January 21, 2021
P. RAMAMOORTHY Vs. S. MEYAKKELRAJ	October 6, 2021
P. RAMESH Vs. RAVI	January 27, 2021
P. RAMESH Vs. TAHSILDAR	January 4, 2021
P. RAVISHANKAR Vs. STATE OF TAMIL NADU	October 29, 2021
P. SANGEETHA Vs. GOVERNMENT OF TAMIL NADU	July 6, 2021
P. SARAVANAN Vs. ORIENTAL STRUCTURAL ENGINEERING PVT LTD , THENKUNNAM	January 19, 2021
P. SATHEESH Vs. M. MUNIRAJ	July 23, 2021
P. SIVAKUMAR Vs. S. BEULA	February 25, 2021
P. SIVAKUMAR Vs. S. UMA MUTHUMARI	September 7, 2021
P. SIVAKUMAR Vs. REGIONAL TRANSPORT OFFICER, ENFORCEMENT WING	June 2, 2021
P. SRINIVASA REDDY Vs. STATE REP BY	January 6, 2021
P. SUBRAMANI Vs. P. RAJAGOPAL	March 31, 2021
P. SUBRAMANIAM Vs. A. PALANISAMY	March 2, 2021
P. SUBRAMANIAM Vs. M. GOPALA GOUNDER	December 16, 2021
P. SUMATHI Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT	February 12, 2021
P. SUNDARAMURTHY Vs. INSPECTOR OF POLICE	March 26, 2021
P. SURESH Vs. SUPER FOODIS (P.) LTD.	August 11, 2021
P. SURESHKUMAR Vs. P. PARAMESHWARI	November 17, 2021
P. TAMILSELVI Vs. DISTRICT COLLECTOR	October 4, 2021
P. THANGARAJ Vs. R. VELLIYANGIRI	February 26, 2021
P. THANGAVELU Vs. P. VEERAPPAN	January 20, 2021
P. ULAGANATHAN Vs. REGIONAL TRANSPORT OFFICER, THE REGIONAL TRANSPORT OFFICE (MADURAI-SOUTH), MADURAI	February 2, 2021
P. V. CHANDRA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	April 26, 2021
P. VALLIAMMAL Vs. UNION OF INDIA	February 22, 2021
P. VASANTHI Vs. K. N. LAKSHMANAN	March 5, 2021
P. VASUKI Vs. SUPERINTENDENT OF POLICE	January 18, 2021
P. VEERA BHAARATHI Vs. STATE OF TAMIL NADU	November 30, 2021
P. VENKADESAN Vs. STATE	July 26, 2021
P.ALWIN ROBERTY KENNEDY PROPERIETOR OF ABISHEK EXPORTS Vs. EXECUTIVE ENGINEER	May 5, 2021
P.ANNADURAI Vs. PACHAMUTHU EDUCATIONAL TRUST	September 28, 2021
P.ARTHANARI Vs. CHIEF REVENUE OFFICER	August 26, 2021
P.ARUMUGAM Vs. INSPECTOR GENERAL AND COMMISSIONER OF POLICE	October 29, 2021
P.B. NANJAIAH LINGAMMAL PUBLIC CHARITABLE TRUS Vs. P.P. SIVASWAMY	November 30, 2021
P.BALAKRISHNAN Vs. DISTRICT REVENUE OFFICER	July 19, 2021
P.BALAKRISHNAN Vs. STATE OF TAMIL NADU	December 13, 2021
P.CHANDRASEKAR Vs. S. MARICHAMY	December 13, 2021
P.CHIDAMBARAM Vs. CHELLIAH	January 25, 2021
P.D. SIVAJI Vs. P.D. BALAJI	November 29, 2021
P.DEEPA Vs. B.KARTHICK	November 17, 2021
P.DHANALAKSHMI Vs. STATE OF TAMIL NADU	August 31, 2021
P.GANESAN Vs. M.REVATHY PREMA RUBARANI	September 27, 2021
P.GOPAL Vs. DISTRICT COLLECTOR	July 29, 2021
P.HARI PRASAD Vs. G.DURAISAMY	October 25, 2021
P.HEMAMALINI Vs. K.PALANI MALAI	August 3, 2021
P.K.ABDUL KHADAR Vs. P.A.JANNATH GANNI	October 29, 2021
P.K.S. MOHAMMED SHERIFF Vs. S. MITTALAL	November 24, 2021
P.KALIAPPAN Vs. TAHSILDAR	September 16, 2021
P.KANNAMMAL Vs. STATE OF TAMIL NADU	August 16, 2021
P.KASIRAJAN Vs. CHENNAI OTTERI VATTARA NADAR	September 28, 2021
P.KOTHANDAPANI Vs. THE CHAIRMAN	June 21, 2021
P.KRISHNAN Vs. BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY	August 19, 2021
P.KRISHNAN Vs. M.RAMACHANDRAN	September 13, 2021
P.LAKSHMANAN Vs. COMMISSIONER	July 19, 2021
P.MAHALINGAM CIVIL ENGINEERING CONTRACTOR Vs. SUPERINTENDING ENGINEER PUBLIC WORKS DEPARTMENT BUILDING	September 29, 2021
P.MAHESHWARI Vs. SUPERINTENDENT OF POLICE, PUDUKOTTAI	November 10, 2021
P.MAHESWARI Vs. R.MANIKANDAN	March 22, 2021
P.MARIAPPAN Vs. P.MOHANKUMAR	March 15, 2021
P.MARIAPPAN Vs. SUB REGISTRAR, NO.1, JOINT SUB REGISTRAR, PALAYAMKOTTAI	March 30, 2021
P.MARUTHAIRAJ Vs. GOVERNMENT OF TAMIL NADU	June 18, 2021
P.MOORTHI Vs. SUPERINTENDENT OF POLICE	September 30, 2021
P.PANDI Vs. KAVITHA	May 6, 2021
P.R. RAVICHANDRAN Vs. G.R.ANANDHAKRISHNAN	March 11, 2021
P.RAGHU GANESH Vs. ADDITIONAL SUPERINTENDENT OF POLICE	September 3, 2021
P.RAJAMANI Vs. DIRECTOR GENERAL OF SHIPPING	November 11, 2021
P.RAJENDRAN Vs. MANAGEMENT OF TAMIL NADU STATE	August 13, 2021
P.RAJENDRAN Vs. GENERAL MANAGER	February 11, 2021
P.RAJU Vs. MUTHULAKSHMI	October 22, 2021
P.RAMACHANDRAN Vs. M.AMUTHA	June 15, 2021
P.RANGANTHAN Vs. THE TAHSILDAR	October 4, 2021
P.S. MURTHI Vs. P.S. VIJAY	June 4, 2021
P.S. SHANMUGA SUNDARAM Vs. DIRECTOR TREASURIES AND ACCOUNTS DEPARTMENT	October 29, 2021
P.S.MOHAN Vs. VECTONE INDIA	September 13, 2021
P.SAMUEL SUNDAR KUMAR Vs. REORGANISED CHURCH OF JESUS CHRIST	April 27, 2021
P.SANTHI Vs. B.MALA	December 3, 2021
P.SARAVANAN Vs. UNION OF INDIA	August 17, 2021
P.SARAVANAN Vs. M. SIVASUBRAMANIAN	March 4, 2021
P.SAROJA Vs. STATE OF TAMILNADU	February 12, 2021
P.SEETHA Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES	August 10, 2021
P.SUNDARRAJ Vs. VELU	March 25, 2021
P.V.DURAISAMY Vs. PROJECT HOLDER/ADMINISTRATOR	August 17, 2021
P.V.MOHAN Vs. COVAI PROPERTY CENTRE (INDIA) PRIVATE LIMITED	July 9, 2021
P.VIJAYAKUMAR Vs. A.ANTONY JOSEPH	July 5, 2021
P.VIJAYAN Vs. DIRECTORATE OF ENFORCEMENT	October 1, 2021
P.VITHYAVATHI Vs. K.ASHOK	December 10, 2021
PACE BUILDERS MADRAS LTD Vs. STATE	March 10, 2021
PACE DIGITEK INFRA PVT LTD Vs. TAMIL NADU FIBERNET CORPORATION LTD	March 2, 2021
PACHIAPPAN Vs. SUBRAMANIYAN	March 15, 2021
PACHIAPPAN Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT	July 20, 2021
PADMAVATHY Vs. KARTHIKEYAN	January 20, 2021
PALAMANGALAM VENUGOPAL Vs. K. MOHAN	January 18, 2021
PALANI AGRICULTURAL PRODUCTS COOPERATIVE MARKETING SOCIETY LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR	August 13, 2021
PALANI MURUGAN Vs. RENGARAJAN	December 23, 2021
PALANIAPPAN PANDIAN Vs. UNION OF INDIA	August 6, 2021
PALANIKUMAR Vs. MANIKANDAN	February 26, 2021
PALANIRAJ Vs. USHA	September 15, 2021
PALANISAMY Vs. VIJAYAKUMAR	January 8, 2021
PALANISAMY Vs. CHINNTHAYEE	July 6, 2021
PALANISAMY Vs. STATE	September 28, 2021
PALANIVEL Vs. THE REGISTRAR	July 16, 2021
PALANIVEL Vs. KEERTHI	January 29, 2021
PALANIVEL Vs. KARUPPANNAN	March 29, 2021
PALANIYAPPAN Vs. K. KUMAR @ RAMESHKUMAR	March 26, 2021
PALAVESAM Vs. TAMILSELVAN	February 3, 2021
PALLIYADI HANDLOOM WEAVERS CO-OPERATIVE PRODUCTION AND SALE SOCIETY LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION	February 12, 2021
PALMYRAH WORKERS DEVELOPMENT SOCIETY Vs. A. THIRUGANASAMBANTHAN	October 7, 2021
PANAPPAKKAM TOWN PANCHAYAT Vs. MANOHARAN	March 26, 2021
PANDIAN Vs. S. K. KAVITHA	July 26, 2021
PANIMAYAM Vs. STATE	April 22, 2021
PANNEERSELVAM Vs. BHOOPATHI	July 5, 2021
PANNERSELVAM Vs. I TWO DISTRIBUTION	June 1, 2021
PANNERSELVAM Vs. AARAV	July 9, 2021
PAPPA Vs. STATE	March 2, 2021
PAPPAMMAL Vs. ARIYAMALA	February 25, 2021
PARAMASIVAM Vs. SUB DIVISIONAL	July 19, 2021
PARAMOUNT VIJETHA HOLDINGS Vs. CUSTOMS, EXCISE & SERVICE TAX SETTLEMENT COMMISSION	March 4, 2021
PARANTHAMAN Vs. T. S. SELVAKUMAR	February 9, 2021
PARASURAMAN Vs. THANGARAJ	August 6, 2021
PARIMALA Vs. JAYA	April 1, 2021
PARIMALA Vs. SULOCHANA	March 11, 2021
PARIMALA DEVI Vs. STATE OF TAMIL NADU	August 19, 2021
PARIMALA DEVI Vs. P.PANEER SELVAN	March 25, 2021
PARKLANDS APARTMENTS ASSOCIATION Vs. HEADMASTER	January 22, 2021
PARTHIBAN Vs. DEPUTY SUPERINTENDENT OF POLICE	December 29, 2021
PARVATHATHAMMAL Vs. MUTHULAKSHMI	March 31, 2021
PARVATHI Vs. KUMAR	March 4, 2021
PARVATHY Vs. KUMARAVEL	January 18, 2021
PASUPATHI Vs. DEPUTY SUPERINTENDENT OF POLICE	December 1, 2021
PATHANJALI AYURVED LIMITED Vs. DIVYA YOG MANDIR TRUST	February 2, 2021
PATHANJALI AYURVED LIMITED AND ORS. Vs. ARUDRA ENGINEERS PRIVATE LIMITED	February 2, 2021
PATRICK BANCE Vs. TAKE SOLUTIONS LIMITED	November 29, 2021
PATTAMMAL Vs. S. ARUMUGASAMY	March 9, 2021
PAULRAJ Vs. DEPUTY SUPERINTENDENT OF POLICE, THIRUMANGASLAM SUB-DIVISION	January 20, 2021
PAULRAJ JAYALAKSHMI Vs. NIRMALA ARUNAGIRI	February 11, 2021
PAVADAISAMY Vs. KRISHNAMURTHY	June 17, 2021
PAVAI VARAM EDUCATIONAL TRUST Vs. PRINCIPAL SECRETARY	August 13, 2021
PAVITHRA RAMPRASATH Vs. STATE	July 22, 2021
PAVITHRA SUGICHANDRAN Vs. STATE	July 22, 2021
PAZHANIAMMAL Vs. STATE	September 1, 2021
PENTA MEDIA GRAPHICS LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX	February 26, 2021
PERIASAMI Vs. KRISHNAN	April 8, 2021
PERIYANAYAGI SEED PROCESSING UNIT Vs. AUTHORISED OFFICER - BRANCH MANAGER	August 2, 2021
PERIYANNA GOUNDER Vs. KUMARASAMY	November 24, 2021
PERIYASAMY Vs. SOLIAMMAL	July 6, 2021
PERIYASAMY Vs. STATE	December 10, 2021
PERUMAL Vs. TAMIZHCHELVAN	March 1, 2021
PERUMAL Vs. SARASWATHI	February 3, 2021
PERUMAL Vs. SELVI	April 7, 2021
PERUR BRANCH POST & TELEGRAPH OFFICE Vs. IYYAMMAL	March 22, 2021
PINNACLE IMPEX Vs. S. SENTHILRAJAN	January 6, 2021
PITCHAMMAL Vs. STATE OF TAMILNADU	March 15, 2021
PIYARI & CO. Vs. HINDUSTHAN PETROLEUM CORPORATION LTD	June 18, 2021
PL SENTHILATHAN Vs. VELMURUGAN	May 12, 2021
PONDICHERRY NON-BANKING INVESTORS,PROTECTION ASSOCIATION FOR PNL NIDHI LIMITED Vs. UNION OF INDIA	June 22, 2021
PONGIANNAN Vs. THAVASIAMMAL	December 14, 2021
PONNAIAH Vs. VELLAITHAI	January 18, 2021
PONNAMMAL Vs. RAMACHANDRAN	September 27, 2021
PONNANGAN Vs. II CLASS EXECUTIVE MAGISTRATE CUM TAHSILDHAR, DINDIGUL WEST	November 12, 2021
PONNI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	January 29, 2021
PONNUSAMY Vs. UNION OF INDIA	April 19, 2021
POOMPUHAR SHIPPING CORPORATION LTD Vs. INSPECTOR OF FACTORIES	March 16, 2021
POONGODI Vs. PRINCIPAL SECRETARY TO GOVERNMENT	January 25, 2021
POONGOTHAI Vs. STATE OF TAMIL NADU	July 20, 2021
POST MASTER, KOVILPATTI Vs. PANDI PRIYANGA	January 25, 2021
POTHYS PRIVATE LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	October 8, 2021
POUNAMBAL Vs. KANNAMMAL	October 29, 2021
POUSIYA BANU Vs. SECRETARY TO GOVERNMENT	February 16, 2021
POWER GRID CORPORATION OF INDIA LIMITED Vs. N.BASKAR	August 18, 2021
PRABAKARAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	February 12, 2021
PRABAS V.CARE HEALTH CLINIC PVT LTD Vs. I-CARE AESTHETIC CLINIC	July 29, 2021
PRABHAKARAN Vs. R. SUBRAMANIYAN	January 19, 2021
PRAKASH Vs. STATE	February 3, 2021
PRAVEENKUMAR Vs. INSPECTOR OF POLICE, SOLAVANDAN POLICE STATION	July 26, 2021
PRAVIN KUMAR Vs. STATE OF TAMIL NADU	July 27, 2021
PRAVIN RAMACHANDRAN Vs. VISWARAJ SANKAR	October 20, 2021
PREETHA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	July 7, 2021
PREETHAM Vs. DEPUTY SUPERINTENDENT OF POLICE LAND GRABBING SPECIAL WING	August 31, 2021
PREMA Vs. STATE	July 2, 2021
PREMA Vs. STATE	December 21, 2021
PREMA PARANTHAMAN Vs. KOTAK MAHINDRA BANK	September 28, 2021
PRESIDENT Vs. N.KARTHIKEYAN	December 13, 2021
PRESIDENT Vs. SELVAM	July 20, 2021
PRESIDENT Vs. DEVARAJ	March 17, 2021
PRIMROSE SCHOOL Vs. K. VEERAPPAN	February 2, 2021
PRIMUS ANALYTICS LIMITED Vs. ABL BIO TECHNOLOGIES LIMITED	October 22, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INFAC INDIA PRIVATE LIMITED	June 23, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M. R NARAYANAN	June 22, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NORTHERN ARC CAPITAL LTD	June 23, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. EIH ASSOCIATED HOTELS LTD.	July 22, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. FLOWSERVE SANMAR LTD.	July 22, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MARG LIMITED	July 6, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. HINDUJA FOUNDRIES LTD.	July 6, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. R. S. ENTERPRISES	July 28, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ENVESTOR VENTURES LTD	January 18, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M. KIRAN KUMAR	January 5, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RAKHEE JAIN	January 5, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S.MADRAS SECURITY PRINTERS PVT LIMITED	January 25, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S.RPD EARTH MOVERS PVT. LTD.	January 25, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. KAL COMM PRIVATE LTD.	April 26, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX -2 Vs. GMAC FINANCIAL SERVICES INDIA LTD.	February 17, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX 4 Vs. MOHAMAD IDRIS BROS (P) LTD	January 20, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL I Vs. SRM SYSTEMS AND SOFTWARE P. LTD.	February 17, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-1, CHENNAI Vs. EAST COAST CONSTRUCTIONS & INDUSTRIES LTD , CHENNAI	January 19, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI Vs. INAUTIX TECHNOLOGIES INDIA PVT. LTD.	February 25, 2021
PRINCIPAL COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-2(1) Vs. EWS FINANCE AND INVESTMENTS PVT. LTD.	February 15, 2021
PRINCIPAL SECRETARY TO GOVERNMENT Vs. M. RAVINDRAN MARIAPPAN	June 17, 2021
PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC DEPARTMENT Vs. M. KARIKALAN	January 27, 2021
PRITHIVIRAJ JAGANNATHAN Vs. FEDERATION OF MOTOR SPORTS CLUBS OF INDIA	June 21, 2021
PRP GRANITE EXPORTS Vs. DIRECTORATE OF ENFORCEMENT, CHENNAI	February 9, 2021
PUGALENDI Vs. STATE	October 7, 2021
PUNITHA AAROKIYA ANNAI PERALAYAM, NAGAPATTINAM Vs. G. KUMAR	January 29, 2021
PUNJAB NATIONAL BANK Vs. DINESH KUMAR SARAWAGI	October 20, 2021
PURUSOTH Vs. STATE OF TAMIL NADU	February 11, 2021
PUSHKALA KUMARI Vs. GOVERNMENT OF TAMIL NADU	March 25, 2021
PUSHPA Vs. M. ANDI GOUNDER	February 23, 2021
PUSHPA C. KATARIA Vs. INCOME TAX OFFICER	February 17, 2021
PUSHPA KALADEVI Vs. MOOKAN	October 4, 2021
PUSHPAVANESHWARASWAMI TEMPLE Vs. A.JEYAPAL	February 11, 2021
PUTHU PERUNGALATHUR GRAMA Vs. SIKAMANI	June 16, 2021
QUALTECH ENGINEERS PVT. LTD Vs. OMMAYAL ACHI	February 4, 2021
R ABDUL JABBER Vs. D JAYAGANTHAN	January 29, 2021
R ELANGOVAN Vs. STATE OF TAMIL NADU	January 7, 2021
R GOPINATH Vs. DIRECTOR OF TOWN PANCHAYAT	January 19, 2021
R KAMALANATHAN, PERSONAL ASSISTANT DISTRICT SUPPLY OFFICE, DHARMAPURI NOW WORKING AS DEPUTY COLLECTOR CMWSSB, CHENNAI Vs. A. RAMESH	January 8, 2021
R KANNAN EDITOR Vs. CITY PUBLIC PROSECUTOR	January 7, 2021
R RAJA Vs. T GOVINDAN	March 2, 2021
R RAMESH Vs. R. RAGUPATHY	January 19, 2021
R THANGAM Vs. S. RAMALINGAM	January 19, 2021
R. ANANDASELVI Vs. REGIONAL MANAGER, INDIAN OVERSEAS BANK	June 23, 2021
R. ANANDHALAKSHMI Vs. RELIANCE HOME FINANCE LIMITED	July 19, 2021
R. ANNAMALAI Vs. B. SEKAR, CHENNAI	January 20, 2021
R. APPAVOO Vs. R. KARTHIK	April 1, 2021
R. ARUMUGASAMY Vs. PUNJAB NATIONAL BANK	January 4, 2021
R. ASHOK KUMAR Vs. P. RAVIKUMAR	January 11, 2021
R. BALAJI Vs. TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD	June 29, 2021
R. BALAKUMAR Vs. M/S.BOHEMIAN DESTINATIONS PVT. LTD.	March 15, 2021
R. BHAGYA DEVI Vs. R. PRIYADARSHINI	March 22, 2021
R. BHARATHI Vs. CHIEF MANAGER INDIAN OVERSEAS BANK	February 3, 2021
R. D. EASWAR, PROPRIETOR, M/S ANDAVAR TRANSPORT, CHENNAI Vs. STATE	January 6, 2021
R. ESAKKIYAMMAL Vs. STATE OF TAMIL NADU	March 8, 2021
R. ESWARAMOORTHY Vs. REGIONAL TRANSPORT OFFICER, REGIONAL TRANSPORT OFFICE	November 17, 2021
R. GIRIJA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, THANJAVUR DISTRICT, THANJAVUR	March 9, 2021
R. GNANA PRAKASAM Vs. SECRETARY TO GOVERNMENT	March 9, 2021
R. GNANPRAKASAM Vs. P. I. MOHAMMED KUTTY 2 MAMMOOTTY	June 3, 2021
R. GOPALAKRISHNAN Vs. ANNAMALAI	December 6, 2021
R. GOVINDARAJAN Vs. C. KRISHNAMOORTHY	December 14, 2021
R. GOVINDASAMY Vs. K. THENMOZHI	January 29, 2021
R. JAYACHANDRAN Vs. MOHAMED SIRAJUDEEN	February 10, 2021
R. JAYAKUMAR Vs. CHITHIRALA FINANCE CORPORATION	August 9, 2021
R. JEYAPRAKASH Vs. EXECUTIVE OFFICER, PALAMEDU TOWN PANCHAYAT	November 19, 2021
R. K. M. POWERGEN PRIVATE LTD. Vs. JAI BALAJI INDUSTRIES LIMITED	December 23, 2021
R. KALYANA SUNDARAM Vs. DEPUTY SUPERINTENDENT OF POLICE	March 19, 2021
R. KANNAN Vs. STATE OF TAMIL NADU	June 28, 2021
R. KANNIAH CHETTY Vs. L. BALASUNDARAM	July 27, 2021
R. KANNIMARIYAL Vs. STATE OF TAMILNADU	March 4, 2021
R. KOTHANDAN Vs. STATE OF TAMILNADU	January 22, 2021
R. KRISHNAMURTHY Vs. S. SANGEETHA	December 9, 2021
R. LAKSHMI Vs. GOVERNMENT OF TAMIL NADU DEPARTMENT OF ENVIRONMENT AND FOREST	January 18, 2021
R. LOGANATHAN Vs. R. GOPALAKRISHNAN	March 26, 2021
R. M. BALASUBRAMANIAN Vs. THE JOINT COMMISSIONER	April 26, 2021
R. MAHALAKSHMI Vs. R. VAJIRAVELU	January 18, 2021
R. MAHESWARAN Vs. PRINCIPAL SECRETARY	August 9, 2021
R. MANI AMBALAM Vs. DISTRICT REVENUE OFFICER	March 24, 2021
R. MARIMUTHU AND ORS. Vs. STATE	February 23, 2021
R. MATHIVATHANA Vs. UNION PUBLIC SERVICE COMMISSION	March 12, 2021
R. MUNIRATHINAM Vs. M. GAJENDRAN	July 22, 2021
R. MURUGANANTHAN Vs. VASUDEVAN	February 1, 2021
R. MUTHU RADHA Vs. SUB DIVISIONAL MAGISTRATE CUM REVENUE DIVISIONAL OFFICE	March 8, 2021
R. MUTHULAKSHMI Vs. VALLIAMMAL	July 16, 2021
R. NARAYANASAMY Vs. DISTRICT REVENUE OFFICER	April 21, 2021
R. PALANIAPPA Vs. S.H.N.E. SCHOOL COMMITTEE	December 23, 2021
R. PALANIAPPAN Vs. P. KALIAPPAN	February 1, 2021
R. PALANISAMI Vs. SELVARAJ	July 28, 2021
R. PERIYASAMY Vs. BALAMMAL	June 18, 2021
R. R. DARSHAN FLAT OWNERS ASSOCIATION Vs. COMMISSIONER	January 29, 2021
R. R. GRANITES Vs. DIRECTORATE OF ENFORCEMENT	February 8, 2021
R. RAJATHI Vs. SECRETARY TO GOVERNMENT	August 9, 2021
R. RAJENDRAN Vs. INSPECTOR OF POLICE	December 15, 2021
R. RAJESWARI Vs. PAPPAMMAL	February 3, 2021
R. RAMAN Vs. S. A. THANGAMANI	July 5, 2021
R. RAMANI Vs. STATE	September 8, 2021
R. RAMASAMY Vs. CHIEF CONTROLLING REVENUE AUTHORITY	March 30, 2021
R. RAMESH Vs. GOVERNMENT OF TAMILNADU	July 8, 2021
R. RATHINA Vs. STATE OF TAMILNADU	January 5, 2021
R. RATHINA KUMAR Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINSTRATIVE REFORMS DEPT FORT ST GEORGE	April 9, 2021
R. RAVICHANDRAN Vs. SEKAR @ OM SAKTHI SEKAR	March 23, 2021
R. RAVINDERKUMAR Vs. M/S.INDOSTAR CAPITAL FINANCE LTD.	March 29, 2021
R. S. MANI Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	November 9, 2021
R. SADASIVAM Vs. ELECTION COMMISSION OF INDIA	January 25, 2021
R. SADASIVAM Vs. MOHANASUNDAR	April 30, 2021
R. SANKARAN Vs. STATE OF TAMIL NADU	March 1, 2021
R. SANKARASUBBU Vs. COMMISSIONER OF POLICE	February 4, 2021
R. SAROJINI Vs. DHARMARAJAN	February 1, 2021
R. SELVAM Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT	March 24, 2021
R. SELVAM Vs. R. MANI	July 22, 2021
R. SHANMUGAM Vs. A. ANNADURAI THE DISTRICT COLLECTOR	April 16, 2021
R. SHANMUGAM Vs. DISTRICT COLLECTOR, VELLORE DISTRICT AND ORS.	February 15, 2021
R. SHANTHI Vs. DISTRICT COLLECTOR	March 15, 2021
R. SIVALINGAM Vs. CHAIRMAN	June 18, 2021
R. SIVANESAN Vs. SUPERINTENDENT OF POLICE	February 3, 2021
R. SIVASHANMUGAM Vs. TAMILNADU MARKETING CORPORATION LIMITED, CHENNAI	February 22, 2021
R. SUBRAMANI Vs. NARAYANI AMMAL	July 22, 2021
R. SUKUMAR Vs. MANAGING DIRECTOR	July 20, 2021
R. SUMATHI Vs. BALAJI YARNS	September 30, 2021
R. SUMITHRA Vs. INSPECTOR OF POLICE	September 13, 2021
R. SURESH Vs. STATE	October 28, 2021
R. SURESH Vs. DISTRICT COLLECTOR	July 8, 2021
R. SURESH Vs. THAJNISHA BEGAM	July 1, 2021
R. SURESH Vs. K. SARAVANAN	February 25, 2021
R. SURESH KUMAR Vs. DISTRICT COLLECTOR, KARUR	March 22, 2021
R. THANGAMANI Vs. SALEM CO-OPERATIVE SUGAR MILLS LTD.	March 24, 2021
R. THANGARAJ Vs. STATE	June 22, 2021
R. ULAGANATHAN Vs. STATE OF TAMIL NADU	July 14, 2021
R. VELLADURAI Vs. C. TAMIL SELVI	April 21, 2021
R. VENKATARAMAIAH Vs. SOUTHERN RAILWAY	June 2, 2021
R. VIJAYA RANI Vs. DEPUTY SUPERINTENDENT OF POLICE	March 9, 2021
R. VINOTH Vs. INDIAN OVERSEAS BANK	June 15, 2021
R. YOOGAMOORTHY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 31, 2021
R.ASHOK KUMAR Vs. GOVERNMENT OF TAMIL NADU	October 22, 2021
R.AYYAR Vs. NATIONAL HUMAN RIGHTS COMMISSION	February 18, 2021
R.BALASUBRAMANIAN Vs. DISTRICT COLLECTOR	August 26, 2021
R.BHAGYARAJ Vs. STATE	August 13, 2021
R.BHARANIDARAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION	September 9, 2021
R.GANASUNDARI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU	November 15, 2021
R.GOMATHI Vs. DIRECTOR GENERAL OF POLICE	November 19, 2021
R.GOPINATH Vs. S.NITHYA DEVI	November 19, 2021
R.ISPAHANI Vs. FIRUZEH	September 29, 2021
R.JEGATHEESWARAN Vs. ASSISTANT DIRECTOR OF LOCAL FUND AUDIT	July 29, 2021
R.KALAISELVI Vs. JOSEPH BABY	November 2, 2021
R.KALIAPPAN Vs. STATE	December 1, 2021
R.KRISHNAMOORTHY Vs. STATE OF TAMIL NADU	October 8, 2021
R.KRISHNAMURTHY Vs. CITY PUBLIC PROSECUTOR CITY CIVIL BUILDINGS	July 12, 2021
R.KUMARASAMY Vs. REGIONAL DEPUTY DIRECTOR	July 1, 2021
R.LAKSHMANAN Vs. INDIAN AIRLINES LTD.	October 29, 2021
R.MAHALAKSHMI Vs. B.SUKUMAR	August 17, 2021
R.MATHIAZHAGAN Vs. P.J. ETHIRAJ	November 9, 2021
R.MEENA Vs. COMMISSIONER OF LAND ADMINISTRATION, GOVERNMENT OF TAMIL NADU LAND ADMINISTRATION DEPARTMENT	November 10, 2021
R.MOHAMED KASSALI Vs. DISTRICT COLLECTOR	August 19, 2021
R.MUNIAPPAN Vs. P.K.KALIYAPPAN	September 20, 2021
R.MUNIYANDI Vs. S.GNANARAJ	October 29, 2021
R.NAGALAKSHMI Vs. E.KANNIAMMAL	July 16, 2021
R.NARAYANAN Vs. GOVERNMENT OF TAMIL NADU	February 1, 2021
R.NIRMALA Vs. CHENNAI PORT TRUST	August 16, 2021
R.P. NANDHINI Vs. R. RANGANATHAN	January 7, 2021
R.P.SARATHY Vs. NARASUS COFFEE COMPANY	April 27, 2021
R.PARAMESHWARI Vs. DISTRICT COLLECTOR	March 4, 2021
R.PONKARTHIK KUMAR Vs. STATE	October 5, 2021
R.RADHAKRISHNAN Vs. BARATHAN	December 3, 2021
R.RADHAKRISHNAN Vs. JOINT COMMISSIONER	November 25, 2021
R.RAJESWARI Vs. CHETTINAD MORIMURA SEMICONDUCTOR MATERIAL PVT. LTD	June 29, 2021
R.RAMANARAYANAN Vs. CHIDAMBARAM MUNICIPALITY	July 20, 2021
R.RAMARAJ Vs. STATE OF TAMIL NADU	April 29, 2021
R.RAMESH Vs. SUB-REGISTRAR	January 7, 2021
R.RAVI Vs. CHIEF ENGINEER/PERSONNEL	December 29, 2021
R.RAVINDRA KUMAR Vs. S.B.S.KUMAR	November 25, 2021
R.S. BHARATHI Vs. STATE AND ORS.	February 22, 2021
R.S.GOPALAKRISHAN Vs. SHARMILA	April 30, 2021
R.SADHASIVAN Vs. STATE	September 14, 2021
R.SANTHAKUMARI Vs. P.N.RAJENDRAN	March 26, 2021
R.SARAVANAN Vs. INSPECTOR OF POLICE	October 20, 2021
R.SELVAM Vs. THANGAPOORANI	September 27, 2021
R.SHANTHI Vs. SOMANNA	March 3, 2021
R.SIVAKUMAR Vs. CHIEF JUDICIAL MAGISTRATE	October 1, 2021
R.SIVASUBRAMANIYAN Vs. R.PERIASAMY	October 22, 2021
R.SUBRAMANI Vs. STATE	March 15, 2021
R.SUNDARAVALLI Vs. R.RAMASAMY	April 8, 2021
R.SUNDHARARAJAN Vs. S.VEMBI	November 12, 2021
R.SURESH Vs. RAJESWARI	June 7, 2021
R.SWAMINATHAN Vs. DISTRICT COLLECTOR	July 22, 2021
R.THIRUMAVALAVAN Vs. P.SIVAJI	April 27, 2021
R.THULASIRAMAN Vs. SECRETARY TO GOVERNMENT	June 22, 2021
R.USHA Vs. S.UMAPATHY	November 24, 2021
R.V.DHANDAPANI Vs. R.VENUGOPAL	October 8, 2021
R.V.SHANMUGANANDAM Vs. REGISTRAR,CO-OPERATIVE SOCIETIES	July 7, 2021
R.VANITHA Vs. D.JANARTHANAN	June 23, 2021
R.VASANTHI Vs. T.MADHAN PRAKASH	July 19, 2021
R.VELLAICHAMY Vs. VAIRAVAN	September 14, 2021
R.VELUSWAMY Vs. STATE	September 20, 2021
R.VIGNESH Vs. JAISON DISTRICT COLLECTOR	November 25, 2021
RADHAKRISHNAN GURUSAMY Vs. M. R. VINIT SRIVASTAVA	April 28, 2021
RADHAMANI Vs. S. GANESHAMOORTHI	January 11, 2021
RADHIKA Vs. DIRECTOR	November 10, 2021
RAGHUVARAN Vs. STATE	December 23, 2021
RAGURAJAN Vs. DEPUTY SUPERINTENDENT OF POLICE	March 29, 2021
RAHAMATHUNNISA Vs. MANAGING DIRECTOR PUDUCHERRY ROAD TRANSPORT CORPORATION, PUDUCHERRY	January 4, 2021
RAHAMATHUNNISA Vs. ABDUL SARAQ (DIED)	August 17, 2021
RAHUL RAVINDRAN Vs. UNION OF INDIA	April 23, 2021
RAJ NARAYANAN Vs. STATE	May 5, 2021
RAJ YAMAHA Vs. RAJKUMAR	March 25, 2021
RAJA Vs. NALLAMUTHU (DIED)	March 31, 2021
RAJA Vs. STATE	July 26, 2021
RAJAGOPAL Vs. D. SARAVANAN	January 5, 2021
RAJAGOPAL Vs. TAHSILDAR	August 16, 2021
RAJAGOPAL Vs. THE DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT AND ORS.	February 23, 2021
RAJAGOPAL Vs. SUPERINTENDENT OF POLICE	July 2, 2021
RAJALAKSHMI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	March 8, 2021
RAJALAKSHMI Vs. STATE OF TAMIL NADU	October 8, 2021
RAJALAKSHMI Vs. MARUTHAMUTHU	July 1, 2021
RAJALAXMI MCKENNA Vs. SANKARAN RAGHUNATHAN	July 1, 2021
RAJAM HOTELS P. LTD. Vs. STATE OF TAMIL NADU	October 7, 2021
RAJAMOHAN Vs. INSPECTOR OF POLICE	February 10, 2021
RAJAPOOMANI Vs. BALAKALAIVANI	February 11, 2021
RAJARAJESHWARI DANESH Vs. DISTRICT COLLECTOR	October 8, 2021
RAJARAMAN Vs. COMMISSIONER	March 9, 2021
RAJENDER SINGH Vs. JITHENDRA KUMAR ROOPCHAND & SONS	June 18, 2021
RAJENDRAN Vs. STATE	February 11, 2021
RAJENDRAN Vs. JAMAL MOHAMMED FIZAL	November 12, 2021
RAJENDRAN Vs. SELLAMUTHU	October 8, 2021
RAJESH Vs. STATE OF TAMIL NADU	June 23, 2021
RAJESWARI Vs. MURUGESAN	February 18, 2021
RAJESWARI Vs. K.JAYARAJ	June 21, 2021
RAJESWARI Vs. A. BALAKRISHNAN	January 19, 2021
RAJITH EXPORTS Vs. EMPLOYEES STATE INSURANCE CORPORATION	March 9, 2021
RAJIV MANGAL Vs. RITU MANGAL	February 23, 2021
RAMA AMIRTHAM Vs. DISTRICT COLLECTOR	November 18, 2021
RAMACHANDIRAN Vs. SANJIVI	July 9, 2021
RAMACHANDIRAN Vs. SECRETARY TO THE GOVERNMENT	July 20, 2021
RAMACHANDRAN Vs. FAMITHA	April 28, 2021
RAMACHANDRAN Vs. SAMPATH	January 7, 2021
RAMACHANDRAN Vs. SANTHA	November 17, 2021
RAMACHANDRAN Vs. PALANIAMMAL	March 22, 2021
RAMACHANDRAN Vs. SANGAPPAT THEVAR	November 18, 2021
RAMAJEYAKUMAR Vs. STATE REPRESENTED BY ITS, INSPECTOR OF POLICE	November 18, 2021
RAMAKRISHNAN Vs. EXECUTIVE OFFICER	August 3, 2021
RAMAKRISHNAN ARVIND Vs. M/S. SHRISTI COTSPINN PRIVATE LIMITED	September 17, 2021
RAMAKRISHNAN ARVIND DIRECTOR Vs. M.S. SELVARAJ	September 17, 2021
RAMAKRISHNAN MAHALINGAM Vs. STATE TAX OFFICER (CIRCLE)	April 30, 2021
RAMALAKSHMI Vs. UNION OF INDIA	March 22, 2021
RAMALAKSHMMA Vs. G. DURAISAMY	February 22, 2021
RAMALINGA CHOODAMBIKAI MILLS LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	July 9, 2021
RAMALINGAM Vs. CHINNAKUNJU	August 13, 2021
RAMASAMY Vs. SELLAPERUMAL	June 24, 2021
RAMASAMY Vs. PUSHPALATHA	January 29, 2021
RAMASAMY Vs. RAJAGOPAL	March 29, 2021
RAMASAMY Vs. FATHIMA BIVI	April 1, 2021
RAMASAMY GOUNDER Vs. MUTHUKUMAR	April 1, 2021
RAMESH Vs. DEPUTY SUPERINTENDENT OF POLICE	November 22, 2021
RAMESH Vs. STATE	June 14, 2021
RAMESH Vs. STATE	March 17, 2021
RAMESHKUMAR Vs. SUPERINTENDENT OF POLICE	August 4, 2021
RAMIZA BEVI Vs. MOHAMED GOUSH	February 8, 2021
RAMKUMAR Vs. CHELLADURAI	August 13, 2021
RAMPRASATH Vs. PRINCIPAL SECRETARY TO GOVERNMENT	January 21, 2021
RAMU Vs. INSPECTOR OF POLICE	September 13, 2021
RANGARAJAN NARASIMHAN Vs. PRINCIPAL SECRETARY, TOURISM	September 3, 2021
RANGASAMY Vs. KAMALANATHAN	March 5, 2021
RANGASAMY AND ORS. Vs. PALANIGOUNDER	February 18, 2021
RANI Vs. CHAIRPERSON	May 5, 2021
RANI Vs. V. SIVARAJ	June 10, 2021
RANJIT BUILDCON LIMITED, AHMEDABAD Vs. RAIL VIKAS NIGAM LIMITED, CHENNAI	January 6, 2021
RANJITH SOUNDARAJAN Vs. STATE	March 15, 2021
RASAIYA Vs. TISAYANVILAI TOWN PANCHAYAT	January 27, 2021
RASANIAMMAL Vs. DISTRICT COLLECTOR	March 25, 2021
RASHMI PITHAVADIAN Vs. EDITH PITHAVADIAN	October 7, 2021
RATHINAMEENAKSHI Vs. SOMARAJ	February 22, 2021
RATHNAVEL Vs. THAMILARASI	June 16, 2021
RATNA BAI Vs. V. MUNIRAJ	January 20, 2021
RAVANAN Vs. STATE	January 18, 2021
RAVI Vs. INSPECTOR OF POLICE	August 27, 2021
RAVI Vs. STATE	September 28, 2021
RAVI Vs. STATE	January 27, 2021
RAVI FISH NETS Vs. E.S.I CORPORATION	June 9, 2021
RAVI KUMAR Vs. V. BALAKRISHNAN	February 22, 2021
RAVI PARTHASARATHY Vs. STATE	August 31, 2021
RAVI RAMAN Vs. ARUL VISWANATHAN	March 23, 2021
RAVI SAM Vs. GOVERNMENT OF TAMILNADU	October 28, 2021
RAVICHANDRAN Vs. SUPERINTENDENT OF POLICE	November 24, 2021
RAVICHANDRAN Vs. VGN HOMES PVT. LTD	February 19, 2021
RAVICHANDRAN Vs. S.CHANDRA	June 14, 2021
RAVICHANDRAN Vs. REGIONAL TRANSPORT OFFICER	June 16, 2021
RAVINDHIRANADHAN Vs. S.CHOKKALINGAM CHETTIYAR	November 30, 2021
RAYAR NATARAJAN (DIED) Vs. SHANMUGA SUNDARAM	April 30, 2021
RDC CONCRETE (INDIA) PRIVATE LIMITED Vs. HDFC BANK LIMITED	June 4, 2021
RECKITT BENCKISER (INDIA) PRIVATE LIMITED Vs. ITC LIMITED	December 15, 2021
RED GIANT MOVIES Vs. COMMISSIONER	July 5, 2021
REED RELAYS & ELECTRONICS Vs. WORLD GATE EXPRESS LINES	August 10, 2021
REGAL PALM GARDEN APARTMENT Vs. CEE DEE YES HOUSING INFRASTRUCTURE	September 6, 2021
REGIONAL DIRECTOR Vs. M/S.SIVANESAN & CO	March 29, 2021
REGIONAL DIRECTOR Vs. A.LATCHUMANAN	March 31, 2021
REGIONAL DIRECTOR Vs. T. MURUGADOSS	March 19, 2021
REGIONAL DIRECTOR Vs. TALEMA ELECTRONIC INDIA PRIVATE LIMITED	March 30, 2021
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. PREMIER HOME APPLIANCES	January 21, 2021
REGIONAL MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. PARIMALA	June 2, 2021
REGIONAL PROVIDENT FUND COMMISSIONER Vs. NACHAMMAI COTTON MILLS LTD	June 2, 2021
REGISTRAR OF COOPERATIVE SOCIETIES Vs. K. MARIAPPAN	August 2, 2021
REGISTRAR, PONDICHERRY INSTITUTE OF MEDICAL SCIENCES Vs. N. NAGA HARIHARA SUDAN	April 28, 2021
REJULA J. Vs. UNION OF INDIA	March 22, 2021
RELIANCE GENERAL INS. CO. LTD Vs. A. SENTHILKUMAR	March 26, 2021
RELIANCE GENERAL INSURANCE CO. LIMITED. Vs. P. POONGAVANAM	December 17, 2021
RELIANCE GENERAL INSURANCE CO. LTD Vs. BHAVANI	June 16, 2021
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SASIKALA	April 1, 2021
RELIANCE GENERAL INSURANCE CO. LTD. Vs. P. KARTHIKEYAN	January 27, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. R. SATHISH KUMAR	June 3, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. J.SAROJA	September 30, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. MUNIAMMAL	November 16, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. NAGARATHINAM	June 16, 2021
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. R.SATHISH KUMAR	March 3, 2021
RENGANATHAN Vs. STATE	July 22, 2021
REV C. SIMON Vs. DISTRICT COLLECTOR,KANYAKUMARI DISTRICT	April 19, 2021
REVATHI Vs. DURAISAMY	November 16, 2021
REVATHI @ LOGANAYAGI Vs. SURESH	March 23, 2021
REVENUE DIVISIONAL OFFICER Vs. S. MEENAKSHI	January 27, 2021
RGE CONSTRUCTIONS AND DEVELOPMENT PVT. LTD Vs. P.BABU HARINDRANATH	August 31, 2021
RISING TIDE Vs. WATERBASE LIMITED R SURESH KUMAR	February 15, 2021
RITHESH BAWRI Vs. DALMIA BHARATH (LTD)	April 20, 2021
RMC TRAVELLERS INN PVT. LIMITED, CHENNAI Vs. MOHAMMED SALEEM	January 18, 2021
RMH DIESELS PRIVATE LTD Vs. KIROLSKAR OIL ENGINES LIMITED	January 20, 2021
ROBINSON, SECRETARY, MATHA EDUCATIONAL SOCIETY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 9, 2021
ROHINI BALASUBRAMANAM Vs. R. GURURAJAN	February 24, 2021
ROHINI HOUSING DEVELOPERS PVT.LTD Vs. INSPECTOR GENERAL OF REGISTRATION	April 23, 2021
ROHIT NATH Vs. KEB HANA BANK LTD	July 28, 2021
ROMALT TERRIC PINTO FERNANDO Vs. STATE	December 16, 2021
ROSELIN YESUVADIYAL Vs. VASUDEVAN	September 16, 2021
ROSHAN KURUVILLA THOMAS Vs. UNION OF INDIA	January 22, 2021
ROYAL BANK OF SCOLTAND NV Vs. R. SUBRAMANIAN	April 1, 2021
ROYAL SUNDARAM ALLIANCE INS. CO. LTD Vs. P.KRISHNAN	April 16, 2021
ROYAL SUNDARAM ALLIANCE INS. CO. LTD. Vs. SANGEETHA	April 21, 2021
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. TMT.G.POORNAKALA	June 8, 2021
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. SELVAM	June 15, 2021
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. Vs. MUTHUKANNU	January 25, 2021
ROYAL SUNDARAM ALLIANZ INSURANCE CO. LTD. Vs. MINOR SANMATHI	February 24, 2021
RT. REV. TIMOTHY RAVINDER DEV PRADEEP Vs. REV. CHARLES SAMRAJ. N	December 23, 2021
RT.REV.TIMOTHY RAVINDER DEV PRADEEP Vs. REV.CHARLES SAMRAJ. N PRESBYTER & CHAIRMAN	December 16, 2021
RUKKUMANI Vs. ALBONSA	March 23, 2021
RUKMANI Vs. STATE OF TAMIL NADU	June 28, 2021
S .SARASWATHI AMMA Vs. KOVIL RAJ	August 12, 2021
S 1911 AN PUDUR PACCS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, SALEM	February 1, 2021
S CHINNASAMY Vs. S. KALPANA	January 5, 2021
S DIRAVIAM DINESH Vs. JEYA SAGAYA SATHISH HOLY QUEEN MATRICULATION SCHOOL	January 7, 2021
S GANTHIMATHI Vs. M. MALAIYANDI	January 19, 2021
S KALA Vs. L SARAVANAN	February 9, 2021
S MALLIGA Vs. R SRIVIDHYA	February 16, 2021
S NARAYANAN Vs. SARADHA KRISHNAN	January 19, 2021
S P MOUROUGANANDAME Vs. B. VASSOUGUY	January 19, 2021
S RAJASEKAR Vs. A/M MARUDEESWARAR TEMPLE REPTD BY ITS EXECUTIVE OFFICE	January 22, 2021
S SUNDHARAMURTHY Vs. KANDHASAMI	February 24, 2021
S. A. ELANGO VETHANTHAM Vs. VISALATCHI	January 20, 2021
S. ABIS CHANDRAN Vs. STATE REPRESENTED	February 10, 2021
S. AJAYRAJ Vs. E. DIVYA	March 18, 2021
S. AJESH RAGAV Vs. C. MANOHARAN	January 18, 2021
S. AMUTHA Vs. GOVERNMENT OF TAMIL NADU	November 18, 2021
S. ARULKUMAR Vs. N. UMAMAHESWARI	January 11, 2021
S. AUSTIN Vs. STATE OF TAMILNADU	January 5, 2021
S. BALACHANDAR Vs. N. PALANISAMY	January 6, 2021
S. BALAKRISHNAN Vs. S.KANNAN	April 21, 2021
S. BASKARAN Vs. SENIOR COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT	March 4, 2021
S. CATHERINE Vs. CHIEF CONTROLLER OF REVENUE AUTHORITY	March 22, 2021
S. CHANDRAMOHAN Vs. T.R. MANICKEM	May 5, 2021
S. CHELLAPANDI Vs. ASSISTANT DIRECTOR OF PANCHAYAT	January 27, 2021
S. DEVARAJ Vs. C. SARAVANAN	January 7, 2021
S. EASTER HAIL WITZ Vs. ASHA RAJAN	March 26, 2021
S. ESAKKIMUTHU Vs. AGRICULTURAL PRODUCTION COMMISSIONER & PRINCIPAL SECRETARY	July 22, 2021
S. GANESAN Vs. TAMIL NADU HOUSING BOARD	November 30, 2021
S. GANESAN Vs. RAMKUMAR	February 2, 2021
S. GOPALAKRISHNAN Vs. CHIEF SECRETARY TO GOVERNMENT	July 20, 2021
S. GOWRI Vs. ASST COMMISSIONER OF INCOME TAX	June 15, 2021
S. GOWSICK AND ORS. Vs. K.P. VENKATACHALAM AND ORS.	February 17, 2021
S. GUNASEKARAN Vs. S AND S FOUNDATIONS PRIVATE LIMITED	December 17, 2021
S. HEERACHAND JAIN Vs. T. NAMASIVAYAM	July 30, 2021
S. IMMANUEL DEVAKADATCHAM Vs. M. M. RAJENDRAN	February 3, 2021
S. J. SURYAH Vs. INCOME TAX OFFICER	January 25, 2021
S. JAGADEESAN Vs. MANGAIYARKARASI	July 28, 2021
S. JAI SINGH Vs. STATE	March 4, 2021
S. JAYAKUMAR Vs. STATE	July 7, 2021
S. JAYASEELAN Vs. STATE	July 12, 2021
S. JEEVANANDAM Vs. K. P. V. SRINIVASA MUDALIAR	August 9, 2021
S. K MEENAKSHI SUNDARAM Vs. M. N PADMANABHAN	January 20, 2021
S. K. A. NOORJAHAN BEEVI Vs. M. MOHAMMED JAMIL	June 28, 2021
S. K. NAZEER BASHA Vs. ANJUMAN E HIMAYATH E ISLAM	March 17, 2021
S. KALYANI Vs. REVENUE DIVISIONAL OFFICER, SRIVAIGUNDAM TALUK	February 1, 2021
S. KANAGA Vs. DISTRICT REVENUE OFFICER	July 14, 2021
S. KARMEGAM Vs. TMT. PARVATHI	February 3, 2021
S. KARTHIK Vs. BAGYALAKSHMI	July 26, 2021
S. KAVITHAA Vs. ASST COMMISSIONER OF INCOME TAX, CHENNAI	February 24, 2021
S. KIRANKUMAR Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT	July 19, 2021
S. KRISHNAN Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT	June 2, 2021
S. KRISHNAN Vs. LAKSHMI	January 18, 2021
S. LALITHA Vs. DISTRICT COLLECTOR, CHENGALPET DISTRICT	March 18, 2021
S. M IRUDAYAM Vs. GNANIAH	February 12, 2021
S. M. MANI Vs. KALAIVANI	February 11, 2021
S. MANIKANDAN Vs. TAMIL NADU ELECTRICITY BOARD	February 12, 2021
S. MASANAN Vs. PARIMALA DEVI	March 8, 2021
S. MATHANAKUMARAN Vs. LEKSHMIKALA	March 23, 2021
S. MATHIVATHANAN Vs. STATE	July 6, 2021
S. MOHAMED AMEEN Vs. SUPERINTENDENT OF POLICE	February 18, 2021
S. MUKANCHAND BOTHRA Vs. INSPECTOR GENERAL OF REGISTRATION	April 16, 2021
S. MUNAVARSULTHANA Vs. MALIKA R. GANI	June 18, 2021
S. MURUGA GANESAN Vs. UNION OF INDIA	February 11, 2021
S. MURUGESAN Vs. STATE	February 1, 2021
S. MUTHIAYYAN Vs. SUNDARA RAJESWARI	February 2, 2021
S. MUTHULAKSHMI Vs. STATE OF TAMIL NADU	January 29, 2021
S. N GOWRI Vs. INCOME TAX OFFICER	February 24, 2021
S. NALLATHAMBI Vs. DEPUTY SUPERINTENDENT OF POLICE, THIRUPPUR	November 8, 2021
S. NATARAJAN Vs. R. PANDIAN	January 19, 2021
S. NATARAJAN Vs. DURAI	January 19, 2021
S. P. COAL RESOURCE PVT LIMITED Vs. IND BARATH THERMAL POWER LTD.	July 26, 2021
S. P. MAHADEVAN Vs. SECRETARY TO THE GOVERNMENT	March 31, 2021
S. P. SEKAR Vs. SUBRAMANIAM (DECEASED)	June 18, 2021
S. P. SPINNING MILLS PVT. LTD. Vs. ASST COMMISSIONER OF INCOME TAX,	January 19, 2021
S. PADMA Vs. STATE OF TAMIL NADU	June 17, 2021
S. PALANIKUMAR Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME (POLICE-II) DEPARTMENT	April 15, 2021
S. PALANISAMY GOUNDER Vs. A. KAPPANA GOUNDER	January 27, 2021
S. PALANIYAPPAN Vs. AGRICULTURAL PRODUCTION COMMISSIONER	September 16, 2021
S. PANDIYAKUMARI Vs. LAKSHMI VILAS BANK	October 7, 2021
S. PAUL RAJ Vs. TAHSILDAR METTUR TALUK	November 17, 2021
S. PAUL RAJ Vs. EXECUTIVE OFFICER, THALAKKUDI PANCHAYAT, KANYAKUMARI DISTRICT.	February 12, 2021
S. PONNAMBALAM Vs. SANKARALINGAM (DIED)	March 31, 2021
S. PRADEEPKUMAR Vs. S. SATHIYA	February 24, 2021
S. PRAKASH Vs. DISTRICT REGISTRAR	December 17, 2021
S. R. KUMAR Vs. DIRECTORATE OF ENFORCEMENT	January 25, 2021
S. RAJAMONY Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI	February 25, 2021
S. RAMASUBRAMANIAN Vs. STATE OF TAMIL NADU	March 1, 2021
S. RAMU Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	September 27, 2021
S. RAVIKUMAR Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF REVENUE ADMINISTRATION	August 3, 2021
S. RUKKUMANI Vs. PRESIDENT,THARAMANGALAM PANCHAYAT BOARD	June 15, 2021
S. SABITHA Vs. BANNARIAMMAN EDUCATIONAL TRUST, TRUST	July 20, 2021
S. SABITHA BANU Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	March 26, 2021
S. SAGUNTHALA Vs. R. GANGADHARAN	January 20, 2021
S. SALMAN Vs. MUKANCHAND BOTHRA	August 9, 2021
S. SAMAYAMUTHU Vs. STATE OF TAMILNADU	March 24, 2021
S. SAMSUDHEEN Vs. SUB REGISTRAR, MELAPALAYAM TIRUNELVELI DISTRICT	March 22, 2021
S. SARALADEVI SURANA Vs. G. S. SUNDARARAJ	July 1, 2021
S. SASIKUMAR Vs. GOVERNMENT OF TAMIL NADU	January 19, 2021
S. SEENIVASA GUPTA Vs. S. VENKATARAMAN	February 12, 2021
S. SELVARAJ Vs. SHOBA METALLIC YARN INDUSTRIES	March 9, 2021
S. SELVI Vs. UNION OF INDIA	February 23, 2021
S. SELVI Vs. R. SUBRAMANI	February 5, 2021
S. SIVAGURUNATHAN Vs. R. MENNAN	October 12, 2021
S. SIVAPRAKASAM Vs. STATE OF TAMIL NADU	August 3, 2021
S. SUBHA Vs. STATE OF TAMILNADU	January 29, 2021
S. SUBRAMANIAM Vs. PONGIAMMAL	February 16, 2021
S. SUDHAKAR Vs. PRIYA KRISHNAKUMAR PROPRIETOR	December 1, 2021
S. SUJITHA Vs. R. THIRUMALAI SOORIYA KUMAR	February 8, 2021
S. SURIYAPRAKASH Vs. M. GEORGE RAJKUMAR	June 22, 2021
S. SURYA MOORTHI Vs. THE UNION OF INDIA AND ORS.	January 18, 2021
S. SURYAMOORTHI Vs. UNION OF INDIA	January 18, 2021
S. SUSHMA Vs. COMMISSIONER OF POLICE, GREATER CHENNAI POLICE	June 7, 2021
S. T. AROCKIANATHAN Vs. JOICE EMILI	December 20, 2021
S. TAMILSELVAN Vs. TAMILNADU ELECTRICITY BOARD	April 26, 2021
S. THAVAMANI Vs. POONGODI	March 31, 2021
S. THIAGARAJAN Vs. V. S. SURESH	March 30, 2021
S. U. SIRAJDEEN Vs. WELL TRANS LOGISTICS INDIA PVT. LTD.	August 13, 2021
S. UMAIEASWARANPILLAI Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	March 2, 2021
S. UMAMAHESWARAN Vs. UNION OF INDIA AND ORS.	February 24, 2021
S. V. ANBURAJ SUBRAMANIAN Vs. COMMISSIONER	November 22, 2021
S. VANITHA Vs. INSPECTOR OF POLICE	December 16, 2021
S. VENKATESWARAN Vs. ADDITIONAL DIRECTOR	March 9, 2021
S. VIJAYALAKSHMI Vs. STATE OF TAMILNADU	March 26, 2021
S.AFSAL BAIG Vs. SECRETARY TO GOVERNMENT	March 9, 2021
S.AMIRTHAVALLI Vs. DIST. COLLECTOR	October 22, 2021
S.ANANDAN Vs. INSPECTOR OF POLICE	March 8, 2021
S.BALASANKAR Vs. J.ELAVARASI	November 10, 2021
S.C.SUGUMARAN Vs. S.RENUKA	September 21, 2021
S.CHAKRAVARTHY Vs. D.KUMAR	June 22, 2021
S.DEEPAN CHAKRAVARTHI Vs. S.SIVAKUMAR	April 30, 2021
S.DHANALAKSHMI Vs. STATE OF TAMIL NADU	August 23, 2021
S.DHANALAKSHMI Vs. E.MOHAN	June 23, 2021
S.GNANATHIRAVIAM Vs. SECRETARY TO GOVERNMENT	November 12, 2021
S.GURUSHANKAR Vs. A.SORNAM	October 4, 2021
S.J. SURYAH Vs. S.S. CHAKRAVARTHY	November 12, 2021
S.JAYENDRAN Vs. M.GAJANANDAM	March 2, 2021
S.JERINA BEGAM Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD	July 13, 2021
S.JESU Vs. SUPERINTENDING ENGINEER	September 15, 2021
S.JEYAPAL Vs. AUTHORISED OFFICER	November 2, 2021
S.K.A. NOORJAHAN Vs. M.MOHAMMED JAMIL	June 28, 2021
S.K.ARUNA DEVI Vs. P.S.KANNIYAN	June 25, 2021
S.KALAM Vs. V.VALLIAMMAI	August 31, 2021
S.KANNIAMMAL Vs. STATE OF TAMIL NADU	October 29, 2021
S.KARIKALAN Vs. COMMISSIONER	November 2, 2021
S.KARUPPAIAH Vs. DISTRICT COLLECTOR	November 15, 2021
S.KAVAIAH Vs. EXECUTIVE OFFICER	August 12, 2021
S.KAVITHA Vs. S.MURUGESAN	July 19, 2021
S.KUMARASWAMY Vs. KANNIAPPAN	September 22, 2021
S.M. GANESAN Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT, COLLECTORATE, SIVAGANGAI	February 9, 2021
S.M.VASANTHI Vs. STATE OF TAMIL NADU	May 5, 2021
S.MAHARAJAN Vs. STATE ELECTION COMMISSIONER	August 16, 2021
S.MALA Vs. V.CHOKKALINGAM	September 30, 2021
S.MALLIKA Vs. GOWRAMMAL	November 29, 2021
S.MOHAMED NAZEER Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUM) LIMITED	May 5, 2021
S.MURUGAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	September 27, 2021
S.MUTHUKUMAR Vs. BAR COUNCIL OF TAMIL NADU & PUDUCHERRY	November 8, 2021
S.MUTHUSAMY Vs. STATE	December 3, 2021
S.MUTHUSUNDARAM Vs. HE REGISTRAR, PONDICHERRY INSTITUTE OF MEDICAL SCIENCES	March 3, 2021
S.N.PONRAJ Vs. M.S.VAIDYANATHAN	August 23, 2021
S.NATARAJAN Vs. P.K.RAJAN	April 7, 2021
S.NATARAJAN Vs. P.SUKUMAR	October 22, 2021
S.P. SPINNING MILLS PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(3)	January 19, 2021
S.P.GANESAN Vs. REPCO BANK	March 3, 2021
S.P.R.M.L. RAMAKRISHNAN CHETTIAR AND ORS. Vs. N. ANNAMALAI CHETTIAR AND ORS.	January 11, 2021
S.P.VELAYUTHAM Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED	September 28, 2021
S.PALANIVELU Vs. S.BALAMURUGAN	December 1, 2021
S.PALAVESAMUTHU Vs. SUPERINTENDENT OF POLICE	November 16, 2021
S.PONNUSAMY Vs. S.BOOPATHI	April 23, 2021
S.PRABHA FERNANDO Vs. DISTRICT COLLECTOR	July 19, 2021
S.PRAVEENKUMA Vs. LENIN	December 22, 2021
S.PREETHI Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE-CUMREVENUE DIVISIONAL OFFICER	December 20, 2021
S.R.NALLASIVAM Vs. DISTRICT COLLECTOR ERODE DISTRICT	October 29, 2021
S.RAJALAKSHMI Vs. STATE OF TAMIL NADU	August 11, 2021
S.RAJARATHINAM Vs. S.NAVARATHINAM	May 19, 2021
S.RAJENDRAN Vs. MANAGING DIRECTOR	May 5, 2021
S.RAMALAKSHMI Vs. SUPERINTENDENT OF PRISON, MADURAI CENTRAL PRISON	November 1, 2021
S.RAMANAN Vs. D.NEELAVENI	April 28, 2021
S.RAMANATHAN Vs. SUPERINTENDENT OF POLICE	December 16, 2021
S.RASIYA Vs. A.RAVISEKAR	June 25, 2021
S.RAVI Vs. P.NAVANEETHARAJ	October 8, 2021
S.REVATHI Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 28, 2021
S.S.GOVINDARAJ Vs. STATE, REPRESENTED BY THE ADDITIONAL SUPERINTENDENT OF POLICE	September 17, 2021
S.SANTHOSAM Vs. STATE	September 2, 2021
S.SARAVANAN Vs. M.DHANALAKSHMI	October 25, 2021
S.SHANMUGAM Vs. K.RAJASEKARAN	February 23, 2021
S.SIVAKUMAR Vs. VIJAYALAKSHMI	July 6, 2021
S.SUBRAMANIAN Vs. DHARMALINGAM	July 19, 2021
S.SUJATHA Vs. THE CHAIRMAN	March 4, 2021
S.THIRUMALAIVELU Vs. DISTRICT COLLECTOR	August 12, 2021
S.V. RAMAMURTHY Vs. SINGU R. MANGALESHKAR	December 6, 2021
S.VASANTHI Vs. K.MUNUSWAMY	March 17, 2021
S.VELU Vs. DISTRICT COLLECTOR	July 27, 2021
S.VENKATACHALAM Vs. DISTRICT REGISTRAR	August 5, 2021
S.VENKATESAN Vs. MINISTER OF STATE FOR HOME AFFAIRS	August 19, 2021
SABEER AHAMED SAYEED Vs. STATE OF TAMIL NADU	January 8, 2021
SABHA SRINIVAASAN @ S. KANAGA SABAPATHY Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING	April 20, 2021
SADAM HUSSAIN Vs. STATE	March 5, 2021
SAHEEL AQTHAR Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	April 1, 2021
SAHELI EXPORTS PVT. LTD. Vs. UNION OF INDIA	January 7, 2021
SAHUL HAMEED Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	June 21, 2021
SAILA Vs. MANI	June 21, 2021
SAJU KUMAR Vs. PALAMMAL (DIED)	September 7, 2021
SAKKAMMA Vs. JAYALAKSHMI	January 25, 2021
SAKTHI DURGA ENGINEERING Vs. P. S RAMAN	February 25, 2021
SAKTHI ENERGY PVT. LIMITED Vs. IND BARATH THERMAL POWER LTD.	July 26, 2021
SAKTHIVEL Vs. STATE BANK OF INDIA	July 5, 2021
SAKTHIVEL Vs. STATE	October 8, 2021
SAKTHIVEL Vs. N. JAYASANKAR	March 23, 2021
SAKUNDHALA Vs. M. ARUNA	June 17, 2021
SAKUNTHALA Vs. STATE	August 18, 2021
SALEEMA Vs. STATE	January 21, 2021
SALIM ALI CENTRE FOR ORNITHOLOGY & NATURAL HISTORY Vs. MATHEW K. SEBASTIAN	July 27, 2021
SAMBANDH FINSERVE PVT. LTD. Vs. VIVRITI CAPITAL PRIVATE LIMITED	July 8, 2021
SAMINATHAN Vs. SUKUMAR	July 30, 2021
SANGEETH TEXTILE PVT LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	July 19, 2021
SANGEETHA Vs. P JAYAKUMAR	February 23, 2021
SANGU CHAKRA HOTELS PVT LTD Vs. ACCOUNTS OFFICER/REVENUE	October 5, 2021
SANJEEVI Vs. STATE	February 22, 2021
SANKAR Vs. STATE OF TAMIL NADU	February 22, 2021
SANKARANAND INFRA Vs. MANAGING DIRECTOR	March 24, 2021
SANKARAPANDI Vs. DEPUTY SUPERINTENDENT OF POLICE	January 29, 2021
SANMAR SPECIALITY CHEMICALS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 27, 2021
SANTHANA MARIAPPAN Vs. MANAGING DIRECTOR	September 6, 2021
SANTHI Vs. SECRETARY TO GOVERNMENT	July 19, 2021
SARA FATHIMA Vs. SECRETARY TO GOVERNMENT, CHENNAI	February 2, 2021
SARADA @ NAGAMMAL Vs. DHANASEKARAN	January 7, 2021
SARAMMAL Vs. ALIMA(DIED)	March 18, 2021
SARANYA DEVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU	February 16, 2021
SARASVATHI Vs. MARAGATHAM	July 27, 2021
SARATH KAKUMANU Vs. VEERAPPAN ARUNACHALAM	October 25, 2021
SARATHA Vs. STATE	July 19, 2021
SARATHAMBAL Vs. MUTHUGANESAN	February 11, 2021
SARAVANA SELVARATHINAM DAIRY DIVISION Vs. NIVJER INFRASTRUCTURE	November 18, 2021
SARAVANAKUMAR Vs. GUNASUNDARI	February 10, 2021
SARAVANAKUMAR ALIAS KUMAR Vs. STATE	September 13, 2021
SARAVANAN Vs. DHAYALASUNDARAM	January 6, 2021
SARAVANAN Vs. THIRUMURUGAN	July 15, 2021
SARKUNAVALLI Vs. VAIRAM	September 20, 2021
SAROJ VINOD KUMAR JAIN Vs. PRINCIPAL COMMISSIONER OF INCOME TAX 9	January 20, 2021
SAROJA Vs. PARVATHY	June 1, 2021
SAS HOTELS AND ENTERPRISES LIMITED Vs. STATE OF TAMIL NADU	October 26, 2021
SASI Vs. CHELLAN	March 8, 2021
SASI KUMAR Vs. G. RAMA	January 20, 2021
SASIKALA Vs. AMMASI AMMAL	July 14, 2021
SASIKAUMAR Vs. STATE	April 16, 2021
SATHEESH KUMAR Vs. STATE	March 30, 2021
SATHISHKUMAR Vs. N.VIDYAKAR	June 21, 2021
SATHIYA MARY @ PADMA Vs. STATE	March 17, 2021
SATHRASALA SARATHBABU Vs. SHANTILAL KOTHARI	November 19, 2021
SATHYA Vs. KANDASAMY	January 25, 2021
SATHYA JEWELLERY Vs. PRINCIPAL COMMISSIONER OF CUSTOMS, CHENNAI - VII	April 15, 2021
SAVARIMUTHU Vs. ADAIKALAMARRY	March 9, 2021
SAYEED CASSIM Vs. INSPECTOR GENERAL OF REGISTRATION AND CHIEF CONTROLLING REVENUE AUTHORITY	March 16, 2021
SCHAEFFLER INDIA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.	January 20, 2021
SCISSOR PAPER STONE WEB SOLUTIONS PVT. LTD Vs. INCOME TAX OFFICER	September 28, 2021
SECRETARY Vs. N. S. SHANTHI	June 17, 2021
SECRETARY TO GOVERNMENT Vs. C.TAMILSELVAN	July 20, 2021
SECRETARY TO GOVERNMENT Vs. KHADIR MOHINDEEN COLLEGE	July 26, 2021
SECRETARY TO GOVERNMENT Vs. B. THANGARAJ	August 3, 2021
SECRETARY TO GOVERNMENT Vs. V. THANGARAJ	April 20, 2021
SECRETARY TO GOVERNMENT HOME Vs. G.PALANISAMY	August 10, 2021
SECRETARY TO GOVERNMENT, HOME (POLICE IV) DEPARTMENT Vs. R. SARAVANAN	January 19, 2021
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT Vs. A. JAYANTHI	April 19, 2021
SECRETARY, GOVERNMENT OF TAMIL NADU, SCHOOL EDUCATION DEPARTMENT Vs. C. MURUGAN	June 1, 2021
SEETHARAMA REDDIAR Vs. SENGAZHANI VINAYAGAR KOIL	November 23, 2021
SEKAR Vs. STATE	December 21, 2021
SEKAR Vs. STATE	March 16, 2021
SELLAMMAL Vs. CHITHANATHAN	June 23, 2021
SELLAMMAL Vs. CORRESPONDENT, KONGU MATRIC HIGHER SECONDARY SCHOOL	January 22, 2021
SELLAPPAPA KEERAN Vs. S.VIJAYARAGHAVAN	September 1, 2021
SELLATHAL Vs. LAKSHMI ASARI	September 28, 2021
SELVAM Vs. K. NAGARAJ @ NAGARAJAN	February 26, 2021
SELVAMANI STORES Vs. S.D.BASKAR	September 28, 2021
SELVARA Vs. NAGARAJ	December 6, 2021
SELVARAJ Vs. VIJAYAKUMAR	June 15, 2021
SELVARAJ Vs. KOODANKULAM NUCLEAR POWER PLANT INDIA LIMITED	July 16, 2021
SELVARAJ Vs. STATE	March 30, 2021
SELVARAJU Vs. BALAKRISHNAN	October 29, 2021
SELVARANI Vs. STATE	March 18, 2021
SELVARASU Vs. SUB INSPECTOR OF POLICE, VALAVANUR POLICE STATION, VILLUPURAM DISTRICT	January 5, 2021
SELVI Vs. SECRETARY TO THE GOVERNMENT	July 20, 2021
SEMPARUTHI Vs. STATE OF TAMIL NADU	July 20, 2021
SENIAMMAL Vs. MAHAMUNI	January 18, 2021
SENIOR REGIONAL MANAGER Vs. OGGU PETER BOSE	July 12, 2021
SENTHIL Vs. STATE	October 29, 2021
SENTHIL Vs. S. ARUMUGASAMY	March 9, 2021
SENTHIL ARUMUGASAMY Vs. DEPUTY GENERAL MANAGER	August 12, 2021
SENTHIL GNANAVEL CHIT FUND Vs. M.RAVI	July 27, 2021
SENTHIL KUMAR Vs. STATE	June 4, 2021
SESHA IYENGAR MEMORIAL HIGHER SECONDARY SCHOOL Vs. CHIEF EDUCATIONAL OFFICER	June 18, 2021
SETTU Vs. RESHMA SULTHANA	March 30, 2021
SETTU Vs. STATE	December 1, 2021
SHAHEEN NILOFER Vs. NAIM TABRIZ KHAN	October 22, 2021
SHAHI EXPORTS PVT LTD Vs. GOLD STAR LINE LIMITED	August 17, 2021
SHAHUL HAMEED Vs. STATE	July 22, 2021
SHAKILA BANU Vs. PRINCIPAL SECRETARY TO HONBLE CHIEF MINSTER, GOVERNMENT OF TAMIL NADU	April 1, 2021
SHAKUL HAMEED Vs. STATE	October 7, 2021
SHAMIM SULTANA Vs. UNION OF INDIA	March 26, 2021
SHAMINI Vs. SUJAN CHRISTO	November 26, 2021
SHANMUGA SUNDARAM Vs. THE REGIONAL TRANSPORT AUTHORITY	April 21, 2021
SHANMUGAM Vs. METROPOLITAN TRANSPORT CORPORATION	June 15, 2021
SHANMUGAM Vs. STATE	March 5, 2021
SHANMUGANATHAN Vs. K. VELU	November 9, 2021
SHANMUGAVEL Vs. JAYALAKSHMI	August 10, 2021
SHANMUGAVELU, M.D., SUNBRIGHT DESIGNERS PVT. LTD. Vs. CENTRAL BANK OF INDIA	October 27, 2021
SHANMUGHAM Vs. MANGA VARATHAMMAL	December 1, 2021
SHANTHA Vs. SECRETARY TO GOVERNMENT	June 21, 2021
SHANTHA DEVI Vs. D.PURUSHOTHAMAN	July 29, 2021
SHANTHI Vs. R. KARTHIKAYINI	February 24, 2021
SHANU SHEIK Vs. STATE	April 1, 2021
SHEIK KASIM Vs. STATE OF TAMIL NADU	July 9, 2021
SHENBAGAVALLI Vs. SECRETARY	April 9, 2021
SHERIFA Vs. CHENCHU RAJU	January 6, 2021
SHEVAROYS PLANTERS ASSOCIATION Vs. MOHAN RAJES	July 12, 2021
SHIVA SHREE BUILDERS Vs. COMMERCIAL TAX OFFICER	January 27, 2021
SHRADDHA DAIRY FARMS Vs. TAMIL NADU POLLUTION CONTROL BOARD	December 3, 2021
SHREE AMBAL LAND PROMOTERS (P) LTD. Vs. T.AMUTHA	August 27, 2021
SHRIRAM CITY UNION FINANCE LIMITED Vs. SAMBHAV INFRASTRUCTURE PRIVATE LIMITED	June 24, 2021
SHRIRAM CITY UNION FINANCE LTD. Vs. K.SELVAM	May 13, 2021
SHRIRAM GENERAL INS. CO. LTD. Vs. PACHIYAPPAN	January 29, 2021
SHRIRAM GENERAL INSURANCE CO. LIMITED. Vs. MURALI	December 9, 2021
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. U. NITTINKUMAR	November 16, 2021
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. NIROSHINI	August 19, 2021
SHUDDHAWAITA VAISHNAV Vs. COMMISSIONER	August 10, 2021
SHURBIR SINGH, IAS Vs. V.GOMATHI	September 9, 2021
SIBAFLOR NATURAL DECORATION PRIVATE LIMITED Vs. KALIYAMMAL	June 15, 2021
SIKKANDAR BATCHA Vs. STATE	May 5, 2021
SIKKANDER Vs. STATE	December 23, 2021
SIMMASANAM Vs. PROJECT EXECUTIVE, VALLIAMMAL SOCIETY & SRM INSTITUTE	January 7, 2021
SIMPSON & CO. Vs. RHYTHM AGRAWAL	October 21, 2021
SINDHU Vs. PRINCIPAL SECRETARY	January 11, 2021
SIRUVALAI MATHINA PALLIVASAL Vs. SHAPEEYA BI	January 11, 2021
SITHARTHAN Vs. STATE	May 7, 2021
SIVA PAKKIAMMAL Vs. SAMSUDEEN HAZARAT	February 24, 2021
SIVAKUMAR Vs. STATE	March 4, 2021
SIVANADIYAN Vs. THE SUB REGISTRAR, PUDUKOTTAI	February 11, 2021
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SIVARAMAN Vs. MURUGESWARI	March 22, 2021
SIVASAKTHI BUS SERVICE Vs. INSPECTOR OF POLICE	July 19, 2021
SIVASANKAR Vs. DISTRICT COLLECTOR	July 20, 2021
SKG MERCHANDISE P. LTD Vs. INSPECTOR GENERAL OF REGISTRATION	October 21, 2021
SMITHA JAYACHANDRAN Vs. SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA	December 16, 2021
SNEHA ASHIANA PVT. LTD. Vs. COMMISSIONER, CORPORATION OF COIMBATORE	February 19, 2021
SNEHALATHA ELANGOVAN Vs. S.P. MANI AND MOHAN DAIRY	February 16, 2021
SOFIA RANI Vs. LAWRANCE	August 27, 2021
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SONY MUSIC ENTERTAINMENT INDIA PVT. LTD. Vs. K. KHAJA MOHIDEEN, PROPRIETOR, BAYSHORE RECORDS	April 16, 2021
SORNALAKSHMI Vs. K. G. SIVAKUMAR	March 30, 2021
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SOUNDHARARAJAN Vs. M. DHANACHAKRAVARTHI	February 9, 2021
SOUTHERN AGRIFURANE INDUSTRIES Vs. TAMIL NADU GENERAL AND DISTRIBUTION CORPORATION LIMITED	June 1, 2021
SOUTHERN RAILWAYS Vs. AARTHI ENTERPRISES	January 20, 2021
SP PADMAVATHI Vs. M/S.T. T. G. INDUSTRIES LTD.	January 19, 2021
SPECIAL TAHSILDAR Vs. M. MAHADEVAN	January 19, 2021
SPECIAL TAHSILDAR (LA) ADI DRAVIDAR WELFARE UNIT Vs. GOVINDASAMY (DIED)	March 3, 2021
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SPECIAL TAHSILDAR, (LAND ACQUISITION), NANGANCHIAR RESERVOIR PROJECT, PALANI Vs. SAKTHIVEL	February 11, 2021
SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU Vs. RAJI	October 5, 2021
SPR & RG CONSTRUCTION PVT. LTD. Vs. K.VENKATARAMANAN	July 28, 2021
SREE KALA Vs. JOINT COMMISSIONER, HR & CE DEPARTMENT	April 1, 2021
SRI BALAJI ASSEMBLIES & PLASTICS (P.) LTD. Vs. ASSISTANT COMMISSIONER	March 1, 2021
SRI BHAVANI TEXTILES PROCESSORS (P) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 16, 2021
SRI CHANDRA MAULEESWARAR Vs. SRI. NARAYANA TRADERS	January 6, 2021
SRI HARI Vs. STATE	January 8, 2021
SRI LA SRI SIVANANDHA MOUNA SWAMIGAL ARAKKATTALAI Vs. PRINCIPAL SECRETARY/COMMISSIONER, H R & C E ADMINISTRATION DEPARTMENT	April 30, 2021
SRI PADUKA DISTRIBUTORS Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 22, 2021
SRIDEVI Vs. STATE	June 15, 2021
SRIMAN MADHWA SIDHANTHA ONNAHIN Vs. EMPLOYEES STATE INSURANCE CORPORATION	March 9, 2021
SRINIVASAN Vs. STATE	September 2, 2021
SRINIVASAN Vs. R. VALLI	February 25, 2021
SRINIVASAN Vs. KAPOORKHAN	February 8, 2021
SRIRAM Vs. CHIDAMBARAKANI	March 23, 2021
SRIVILLIPUTHUR TALUK CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. P. MARIMUTHU	February 12, 2021
SRK INTERNATIONAL CBSE SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION	October 8, 2021
STALIN JOSEPH Vs. COMMISSIONER OF CUSTOMS (AIRPORT)	March 4, 2021
STATE Vs. DANISH PATEL	December 3, 2021
STATE Vs. KANNAN	August 27, 2021
STATE Vs. AJITH KUMAR	July 16, 2021
STATE Vs. D.SETHU	September 3, 2021
STATE Vs. SANTHOSHKUMAR	April 26, 2021
STATE Vs. MUJEEBUR RAHUMAN	June 22, 2021
STATE Vs. SUNDAR	July 16, 2021
STATE Vs. D. SENTHILKUMAR	March 22, 2021
STATE Vs. VASANTHAT KUMAR	November 16, 2021
STATE AND ORS. Vs. S. RAJARAM AND ORS.	March 5, 2021
STATE BANK OF INDIA Vs. S.RAMESH NARAYANAN	August 10, 2021
STATE BANK OF INDIA Vs. JOINT- II SUB-REGISTRAR	March 24, 2021
STATE BANK OF INDIA Vs. S. R. SHYAM SUNDAR	June 1, 2021
STATE BANK STAFF UNION Vs. STATE BANK OF INDIA	June 17, 2021
STATE ELECTION COMMISSIONER Vs. R. JAYALAKSHMI	April 19, 2021
STATE EXPRESS TRANSPORT CORPORATION (TAMILNADU) LTD Vs. G. SENTHIL	June 15, 2021
STATE OF TAMIL NADU Vs. C. JEYASEKAR	June 21, 2021
STATE OF TAMIL NADU Vs. V. SHYNI	June 15, 2021
STATE OF TAMIL NADU Vs. N. BASKARAN	January 6, 2021
STATE OF TAMIL NADU Vs. KANIMOZHI	July 8, 2021
STATE OF TAMIL NADU Vs. K. NEELAVATHI	August 3, 2021
STATE OF TAMIL NADU Vs. M. KRISHNAMUTHU	July 26, 2021
STATE OF TAMIL NADU Vs. K. GOVINDAN	July 26, 2021
STATE OF TAMIL NADU Vs. NEW GOLDEN MARKETING COMPANY	April 1, 2021
STATE OF TAMIL NADU Vs. M. KANDAN	February 10, 2021
STATE OF TAMIL NADU Vs. P. E. K. R. MURUGADASS	January 20, 2021
STATE OF TAMIL NADU Vs. R. PANDIYARAJAN	February 1, 2021
STATE OF TAMIL NADU Vs. K.K.RAMESH	December 15, 2021
STATE OF TAMIL NADU Vs. S.MANOHARAN	December 1, 2021
STATE OF TAMIL NADU Vs. R. JOTHIKRISHNAN	November 10, 2021
STATE OF TAMIL NADU Vs. L.NARASINGA RAO	June 28, 2021
STATE OF TAMIL NADU AND ORS. Vs. E. BALACHANDRAN	February 26, 2021
STATE OF TAMILNADU Vs. P. SUBBUTHAI	January 8, 2021
STATE OF TAMILNADU Vs. M. VARGEESE	March 30, 2021
STATE OF TAMILNADU Vs. R. VINOTH KUMAR	March 9, 2021
STATE OF TAMILNADU Vs. T. V. RAMALAKSHMI	April 20, 2021
STATE OF TAMILNADU Vs. THIRU K. M. KUMAR	April 16, 2021
STATE OF TAMILNADU Vs. TVL BHARATH HEAVY ELECTRICALS LIMITED	January 22, 2021
STATE OF TAMILNADU Vs. TVL NEW ERA ELECTRICALS	January 22, 2021
STATE OF TAMILNADU Vs. SECRETARY, HOLY CROSS COLLEGE	March 26, 2021
STATE OF TAMILNADU Vs. K. VILVALINGAM	January 7, 2021
STERLING AGRO PRODUCTS PROCESSING PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI	February 23, 2021
SUBAHANI Vs. MINAR TEXTILES INDUSTRIES LIMITED	April 28, 2021
SUBASAKTHI Vs. ANU RANJITH	July 26, 2021
SUBAYA CONSTRUCTIONS COMPANY LIMITED Vs. EXECUTIVE ENGINEER	November 18, 2021
SUBBAIYA GOUNDER Vs. VELATHAL	January 19, 2021
SUBBU LASHMI Vs. PUSHMAMMAL	June 17, 2021
SUBRAMANI Vs. DEPUTY SUPERINTENDENT OF POLICE	January 20, 2021
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SUBRAMANIAM Vs. SAKUNTHALA	August 19, 2021
SUBRAMANIAN Vs. RAMACHANDRAN	February 25, 2021
SUBRAMANIAN(DIED) Vs. VEERMALAI (DIED)	March 22, 2021
SUBRAMANIYA PILLAI Vs. KAMALAKANNAN	July 30, 2021
SUBWAY SYSTEM INDIA PVT. LTD Vs. S.SASIKALA	September 3, 2021
SUDALAIMUTHU Vs. REVENUE DIVISIONAL OFFICER, THOOTHUKUDI	February 1, 2021
SUDARSAN Vs. STATE	July 9, 2021
SUDHAKAR Vs. DEPUTY SUPERINTENDENT OF POLICE, KOTTAKUPPAM SUB-DIVISION, AUROVIL, VANUR TALUK, VILLUPURAM DISTRICT.	December 6, 2021
SUGIRTHA Vs. M. SOWRIDHAS	February 24, 2021
SUKUMAR Vs. STATE	October 8, 2021
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SUMATHI Vs. CHINNAMAL	February 26, 2021
SUMATHI Vs. SELVAM	March 19, 2021
SUMMIT DIGITAL INFRASTRUCTURE PVT LTD Vs. SUPERINTENDENT OF POLICE	August 25, 2021
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SUNDARAMURTHY Vs. STATE	October 1, 2021
SUNDARAPANDIAN Vs. STATE	September 17, 2021
SUNDARAVEL RAMESH Vs. SUPERINTENDENT OF POLICE	November 23, 2021
SUNDARRAJ Vs. STATE	October 28, 2021
SUPER SPINNING MILLS LIMITED (DEFUNCT) Vs. ASSISTANT DIRECTOR	March 30, 2021
SUPERFIL PRODUCTS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 4, 2021
SUPERINTENDING ENGINEER Vs. SECRETARY	January 8, 2021
SUPERINTENDING ENGINEER ERODE ELECTRICITY DISTRIBUTION Vs. SAROJA	October 21, 2021
SUPERINTENDING ENGINEER, OPERATION AND MAINTENANCE Vs. PRESIDING OFFICER, ADDL LABOUR COURT	August 9, 2021
SURESH Vs. STATE	September 3, 2021
SURESH Vs. STATE	October 26, 2021
SURESH Vs. COMMISSIONER TINDIVANAM MUNICIPALITY	August 31, 2021
SURESH Vs. INSPECTOR OF POLICE	May 27, 2021
SURIYAGANTHI Vs. LAKSHMI	July 9, 2021
SURYA Vs. II CLASS EXECUTIVE MAGISTRATE	November 9, 2021
SURYA KUMAR Vs. M. L. VELLATHAI	March 26, 2021
SUSEELAN VARITHAMBY Vs. UNION OF INDIA	March 30, 2021
SWADESHI PANCHALAI THOZILALAR Vs. SECRETARY, INDUSTRIES AND COMMERCE	December 31, 2021
SWATHY TEX Vs. REGIONAL DIRECTOR	March 9, 2021
SWATI AJAY PIRAMAL Vs. STATE OF TAMIL NADU	October 4, 2021
SWISS SINGAPORE INDIA PVT. LTD. Vs. IND BARATH THERMAL POWER LTD.	August 11, 2021
SYED ABDUL HALEEM Vs. RAJARATINAM CONSTRUCTION PVT. LTD	March 17, 2021
SYED AMEED Vs. SOLE ARBITRATOR CUM THE DISTRICT COLLECTOR	October 7, 2021
SYED MATHANI AND ORS. Vs. N.M. SHAHUL HAMEED AND ORS.	February 24, 2021
SYED SAMSUDEEN Vs. CHIEF IMMIGRATION OFFICER	April 28, 2021
SYNDICATE BANK Vs. M. ALAGAPPAN	April 28, 2021
T. A. V. PRODUCTS PRIVATE LTD Vs. DEPUTY DIRECTOR	February 26, 2021
T. ABDUL SAIT Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD.	March 5, 2021
T. ARUMUGAM Vs. N. NAMPERUMAL	June 28, 2021
T. ARUNA AND ORS. Vs. UNION OF INDIA	February 15, 2021
T. BEESHMACHARI Vs. UNION OF INDIA	February 22, 2021
T. BERIL LYNORA Vs. DISTRICT REGISTRAR (ADMINISTRATION)	June 25, 2021
T. BOOPATHI Vs. K. THIRUVENGADAM	March 23, 2021
T. CHENTHAMARAKSHAN Vs. T. JANARTHANAN	July 12, 2021
T. DEVARAJ Vs. V. KRISHNAN	April 26, 2021
T. DINESHKUMAR Vs. STATE	June 8, 2021
T. FRANCIS NELSON Vs. N. SIVAKUMAR RAJAPRABHU	February 2, 2021
T. GODWIN VEDANAYAGAM RAJKUMAR Vs. GOVERNMENT BOYS HIGHER SECONDARY SCHOOL	January 19, 2021
T. GOVINDARAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT, CHENNAI	January 6, 2021
T. JAGANATHAN Vs. J.R.S. CRUSHER	October 20, 2021
T. JAYACHANDRAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 21, 2021
T. K. KULANDAIVELU Vs. K. P. NALLUSAMY	April 30, 2021
T. K. S. PUGAZHENDHI Vs. DIRECTORATE OF ENFORCEMENT	February 23, 2021
T. KARTHIKEYAN Vs. NAGARATHINAM	January 21, 2021
T. KAVITHA Vs. SECRETARY TO GOVERNMENT	July 20, 2021
T. KAYALVIZHI Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT	March 31, 2021
T. M. ANBARASAN Vs. STATE	October 27, 2021
T. M. BABU Vs. EXECUTIVE OFFICER, ARULMIGHU VEDAGIRISWARAR TEMPLE	August 9, 2021
T. M. RAMALINGAM Vs. INSPECTOR OF POLICE	July 12, 2021
T. M. RAMAMOORTHY Vs. PRESIDING OFFICER	June 17, 2021
T. MANIKANDAN Vs. COMMISSIONER, H.R. AND C.E. DEPARTMENT	September 16, 2021
T. MARAGATHAM Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	January 4, 2021
T. MUNUSAMY Vs. M. SHIVASANKARAN	June 15, 2021
T. MUTHUKUMARAVEL Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	January 5, 2021
T. N. K. GOVINDARAJU CHETTY AND COMPANY PVT. LTD. Vs. ADMINISTRATOR GENERAL OF MADRAS AND OFFICIAL TRUSTEE OF TAMIL NADU	February 23, 2021
T. P. KURAIKOSE Vs. STATE OF TAMILNADU	January 5, 2021
T. P. SUBRAMANIAM Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	August 3, 2021
T. PAJANIAMMALLE Vs. UNION OF INDIA	March 23, 2021
T. PRASATH Vs. SECRETARY TO GOVERNMENT, SOCIAL WELFARE & NUTRITIOUS MEAL DEPARTMENT	January 20, 2021
T. RAVIKUMAR Vs. INSPECTOR OF POLICE	March 26, 2021
T. RAVINDRAN Vs. S. ANANDHAVALLI	November 23, 2021
T. S. KALYANARAMAN Vs. NAVEEN	March 31, 2021
T. SANJEEVI Vs. E. PERUMALSAMY	July 22, 2021
T. SATYADOSS Vs. SECRETARY TO GOVERNMENT	July 6, 2021
T. SENTHILKUMAR Vs. K. PALANISAMY	March 19, 2021
T. SHANMUGAM Vs. KARUPPASAMY CHETTIAR	January 18, 2021
T. SREENIVASAN Vs. T. ANJAPPA @ KANNAPPA	April 8, 2021
T. SUBRAMANIAN Vs. ASSISTANT DIRECTOR	November 23, 2021
T. V. SUNDRAM IYENGAR & SONS LTD. Vs. COMMISSIONER OF INCOME TAX	April 1, 2021
T. VASUKI Vs. DISTRICT COLLECTOR	June 10, 2021
T. VETHARANI Vs. STATE OF TAMIL NADU	February 1, 2021
T. VISWANATHASIVAN Vs. BHUVANESHWARI	October 6, 2021
T. WILSON Vs. DISTRICT COLLECTOR	April 29, 2021
T.ARULJOTHI Vs. DIRECTOR OF SCHOOL EDUCATION	March 29, 2021
T.BALAJI KRISHNASWAMY Vs. STATE OF TAMIL NADU	November 22, 2021
T.G.NAVEEN Vs. TAMIL NADU ELECTRICITY BOARD	April 30, 2021
T.JANSIRANI Vs. AUTHORIZED OFFICER	June 9, 2021
T.R.RAMESH Vs. STATE OF TAMIL NADU	August 24, 2021
T.RAMAKRISHNAN Vs. D.RAJENDRAN	August 10, 2021
T.RUKMANI Vs. GOVERNMENT OF TAMIL NADU	September 7, 2021
T.S.BALASUBRAMANIAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 22, 2021
T.S.NARAYANAN Vs. REVATHY	October 28, 2021
T.THANIKODI Vs. SUB-COLLECTOR, PERIYAKULAM	November 15, 2021
T.V.NANDAGOPAL Vs. COMMISSIONER OF LAND REFORMS	August 31, 2021
TAHSILDAR Vs. R. SENNIMALAI GOUNDER	August 2, 2021
TALCO Vs. A. MALAISAMY	December 17, 2021
TAMIL EVANGELICAL LUTHERAN CHURCH Vs. RT. REV. D. DANIEL JAYARAJ	March 19, 2021
TAMIL EVANGELICAL LUTHERAN CHURCH Vs. RT. REV. D. DANIEL JAYARAJ	November 26, 2021
TAMIL NADU SCHOOL EDUCATION DEPARTMENT Vs. IRUTHAYA AMALI	March 31, 2021
TAMIL NADU CASHEW PROCESSORS & EXPORTERS ASSOCIATED Vs. UNION OF INDIA	January 6, 2021
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. N. PERUMAL	July 26, 2021
TAMIL NADU COMMERCE INSTITUTES ASSOCIATION Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT	December 23, 2021
TAMIL NADU ELECTRICITY BOARD Vs. T. MALLIKA	January 22, 2021
TAMIL NADU ELECTRICITY BOARD Vs. KOGILA	February 10, 2021
TAMIL NADU ELECTRICITY BOARD Vs. M. VEERAPPAN	April 27, 2021
TAMIL NADU ELECTRICITY REGULATORY COMMISSION Vs. TAQA NEYVELI POWER COMPANY PRIVATE LIMITED	March 11, 2021
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. COMPETITION COMMISSION OF INDIA	December 22, 2021
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED, CHENNAITAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED, TRICHY Vs. M. ANTHONYDASAN	February 15, 2021
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. Vs. SATHISH KANNAN	July 16, 2021
TAMIL NADU HOUSING BOARD Vs. JAYANTHI	August 3, 2021
TAMIL NADU INDUSTRIAL DEVELOPMENT CORPORATION Vs. MOHAMMED IBRAHIM	October 7, 2021
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD. Vs. K. V. SIVAKUMAR	April 16, 2021
TAMIL NADU MERCANTILE BANK LTD Vs. SUB REGISTRAR	June 25, 2021
TAMIL NADU NURSERY Vs. STATE OF TAMIL NADU	August 23, 2021
TAMIL NADU POLLUTION CONTROL BOARD Vs. PRESIDING OFFICER	July 28, 2021
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. J. KARTHIK	June 14, 2021
TAMIL NADU SCIENCE AND TECHNOLOGY CENTRE Vs. PRESIDING OFFICER	August 2, 2021
TAMIL NADU STATE TRANSPORT CORPORATION Vs. SANKARA SUBRAMANIAN	August 4, 2021
TAMIL NADU STATE TRANSPORT CORPORATION Vs. N. THANGAMANI	April 7, 2021
TAMIL NADU STATE TRANSPORT CORPORATION Vs. R. SABAPATHY	March 24, 2021
TAMIL NADU STATE TRANSPORT CORPORATION Vs. V. SIVANANTHAN	March 8, 2021
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER	March 8, 2021
TAMIL NADU STATE TRANSPORT CORPORATION Vs. MARIMUTHU AND ORS.	February 4, 2021
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM DIVISION II) LIMITED, DHARMAPURI Vs. BAKKIYALAKSHMI	February 23, 2021
TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE Vs. MYILSAMY	February 23, 2021
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. KERSON	June 15, 2021
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. ASUTHA	June 18, 2021
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. KANNAPPAN	February 11, 2021
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. THIYAGARAJAN	March 25, 2021
TAMIL NADU STATE TRANSPORT CORPORATION, KARAIKUDI Vs. V. ARUMUGAM	January 6, 2021
TAMIL NADU STEEL TUBES LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX,	April 1, 2021
TAMIL NADU TELECOM CONTRACT WORKERS UNION Vs. BHARAT SANCHAR NIGAM LTD.	April 28, 2021
TAMIL NADU TRANSMISSION CORPORATION LTD Vs. GET & D INDIA LTD	August 12, 2021
TAMILARASAN Vs. MURUGAN	November 24, 2021
TAMILNAD MERCANTILE BANK LIMITED Vs. JOINT I SUB REGISTRAR	January 29, 2021
TAMILNADU AGRO ENGG Vs. DIRECTOR (RECOVERY)	April 15, 2021
TAMILNADU CO-OPERATIVE MARKETING FEDERATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 18, 2021
TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. SEETHA NITHYANANDAM	October 25, 2021
TAMILNADU NEWSPRINT AND PAPERS LTD. Vs. CUSTOMS, CENTRAL EXCISE & SERVICE TAX SETTLEMENT COMMISSION	February 18, 2021
TAMILNADU ROAD DEVELOPMENT CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 5, 2021
TAMILNADU ROAD SECTOR PROJECT II, HIGHWAYS DEPARTMENT Vs. IRCON INTERNATIONAL LTD AND SUMBER MITRA JAYA	January 19, 2021
TAMILNADU STATE TRANSPORT CORPORATION LIMITED, KUMBAKONAM Vs. SUVITHA	January 4, 2021
TAMILSELVAN Vs. CHELLAMMAL	September 29, 2021
TAMILSELVI Vs. SECRETARY TO THE GOVERNMENT HOME	July 19, 2021
TAMILZHSELVI Vs. KALIYAVARDHAN	April 20, 2021
TARAPORE & CO. Vs. ASSISTANT/JOINT COMMISSIONER OF INCOME TAX	February 17, 2021
TARJA FABS Vs. CATHOLYIC SYRIAN BANK LTD	June 22, 2021
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. N. MALLESH	June 25, 2021
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. VIJAYALAKSHMI	December 14, 2021
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. CHANEERAPPA	April 1, 2021
TATA CONSULTANCY SERVICES LIMITED, CHENNAI Vs. J. CROSSLEY	February 2, 2021
TATA TEA LTD Vs. LABOUR ENFORCEMENT OFFICER	June 25, 2021
TATIA SKY LINE AND HEALTH FARMS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-III(4)	February 5, 2021
TCS TRADE LINKS Vs. STATE TAX OFFICER, NAMAKKAL	March 11, 2021
TECHNICALIYA CONSULTANTS (P.) LTD. , CHENNAI Vs. SREE GOKULAM CHIT AND FINANCE CO (P.) LTD., CHENNAI	February 23, 2021
TEXTAN CHEMICALS (P.) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 26, 2021
THAI SAI NALAVIDUTHIDHARMA Vs. NARAYANA CHETTIYAR	August 13, 2021
THAMARAI Vs. UNION OF INDIA	June 23, 2021
THAMIZHARASI Vs. AYUB KHAN	June 16, 2021
THANGAIYAN Vs. NAGARAJAN	September 21, 2021
THANGAKANI Vs. STATE	May 5, 2021
THANGAMANI Vs. STATE OF TAMIL NADU	July 19, 2021
THANGAMMAL Vs. MALATHI	April 8, 2021
THANGARAJ Vs. S. DHANASEKHAREN	March 26, 2021
THANGARAJ Vs. PALANI	March 19, 2021
THANGARAJ Vs. R. VENKATACHALAM	February 3, 2021
THANGARAJ Vs. T. GNANASIGHAMONEY	January 29, 2021
THANGARAJU Vs. GOVINDASAMY	January 29, 2021
THANGAYI Vs. KARNAN	July 29, 2021
THANIKODI Vs. R.RJ.PANDIARASAN	August 2, 2021
THANKAMMAL Vs. STATE OF TAMILNADU	April 1, 2021
THAVAMANI Vs. SAMEEN BANU	November 1, 2021
THE BRANCH MANAGER Vs. R.INDIRANI	June 21, 2021
THE COMMISSIONER Vs. T.ANANDAN	April 27, 2021
THE DEPUTY MANAGER Vs. MELLINA MARY	April 21, 2021
THE DIRECTOR OF MEDICAL Vs. T.BLESSIE	July 8, 2021
THE DIVISIONAL MANAGER Vs. R.PITCHAI	June 14, 2021
THE JOINT REGIONAL DIRECTOR Vs. TENZING TRANSPORTS (P) LTD	June 8, 2021
THE MANAGEMENT Vs. M.SHAMSUDEEN	January 8, 2021
THE MANAGEMENT Vs. PRESIDING OFFICER	March 22, 2021
THE MANAGING DIRECTOR Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 6, 2021
THE PRESIDENT Vs. S.CHINNASAMY	November 22, 2021
THEAGARAYACHETTY EDUCATIONAL Vs. KORUKKUPETTAI NAANGU CHAKKARA	September 14, 2021
THERESA Vs. L. RAJALAKSHMI	March 25, 2021
THIAGARAJAR COLLEGE OF ENGINEERING Vs. SECRETARY, DEPARTMENT OF HIGHER EDUCATION	March 15, 2021
THILAGAVATHY Vs. STATE	March 26, 2021
THIRU T. K. M. KAILASAM PILLAI MIDDLE SCHOOL Vs. STATE OF TAMILNADU	March 29, 2021
THIRUBUVANAM SILK HANDLOOM WEAVERS Vs. DEPUTY COMMISSIONER OF LABOUR	August 23, 2021
THIRUMOORTHY Vs. STATE	April 15, 2021
THIRUMURUGAN Vs. TAMIL NADU UNIFORM SERVICE RECRUITMENT BOARD	July 6, 2021
THIRUNAVUKKARASU Vs. KARUPPATHAL	September 9, 2021
THIRUPURASUNDARI Vs. GOPALARAMAN	March 30, 2021
THIRUVENGADAM Vs. SELVANATHAN (DIED)	March 31, 2021
THIYAGARAJAN Vs. STATE	February 25, 2021
THOLAN @ CHINNATHAMBI Vs. GOPAL	March 16, 2021
THOMAI Vs. JESURAJ	July 22, 2021
THULARAM PRASAD Vs. N. SURENDRAN	March 5, 2021
THULASI Vs. ROBERT	August 4, 2021
TIRUCHIRAPPALLI CITY CORPORATION Vs. SUNDARRAJAN	June 18, 2021
TIRUNELVELI CMS-EVANGELICAL CHURCH Vs. DISTRICT REGISTRAR (ADMINISTRATION)	July 20, 2021
TMT KUPAYEE Vs. TMT BALAMANI	January 22, 2021
TMT RANI Vs. M. GANESAN	January 19, 2021
TMT SUMATHI Vs. M. RATHNAVELU	January 29, 2021
TMT.THARINI RATNA Vs. ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF TAMIL NADU	April 30, 2021
TRANSPORT COMMISSIONER Vs. Y. J. MATHAN	April 19, 2021
TRANSSYS SOLUTIONS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 3(1) AND ORS.	February 17, 2021
TRICHY COLD STORAGE (P) LTD Vs. SUPERINTENDENT OF POLICE	December 22, 2021
TRIPOWER PROPERTIES LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION	November 17, 2021
TROPICAL BREWERIES (P) LTD Vs. STATE OF TAMIL NADU	January 29, 2021
TTK HEALTHCARE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 23, 2021
TUBE INVESTMENTS OF INDIA LTD. Vs. JOINT COMMISSIONER OF INCOME TAX	July 26, 2021
TUBE INVESTMENTS OF INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI	February 25, 2021
TVL CHENDUR ENTERPRISES Vs. STATE TAX OFFICER (ADJUDICATION)	March 29, 2021
TVL ESSA GARMENTS Vs. ASSISTANT COMMISSIONER	January 7, 2021
TVL JAI RENGA MILLS LTD Vs. STATE OF TAMILNADU	January 22, 2021
TVL MUTHU, MEENAKSHI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES	April 1, 2021
TVL.SREE KARUMARIAMMAN GRANITES Vs. ASSISTANT COMMISSIONER OF INCOME TAX, NON-CORPORATE CIRCLE	November 10, 2021
TVL.VECTRA COMPUTER SOLUTIONS Vs. COMMISSIONER OF COMMERCIAL TAXES	March 25, 2021
TVS FINANCE AND SERVICES LTD. Vs. T. T. G. INDUSTRIES LIMITED	July 22, 2021
U. DHANDAYUTHAPANI Vs. SASIKALA	January 19, 2021
U. JACOB HEADMASTER Vs. STATE OF TAMILNADU	March 10, 2021
U. NARASIMHAN Vs. THE DIRECTOR OF ELEMENTARY EDUCATION	March 18, 2021
U.MICHAEL RUA Vs. A.JAGGIR HUSSAIN	July 26, 2021
UBER9 BUSINESS Vs. CHAIRMAN/PRINCIPAL JUDGE	March 25, 2021
UDEVAR ESWTATE INVESTMENTS, CHENNAI Vs. ADDL COMMISSIONER OF INCOME TAX, CHENNAI	February 2, 2021
UDHAYAKUMAR Vs. STATE	June 7, 2021
ULAGANATHAN Vs. K.SENAPATHY	July 7, 2021
UMA Vs. G.ARUNAI THEEPAN	October 21, 2021
UMADEVI Vs. JANAKI	June 17, 2021
UNION OF INDIA Vs. VIVEKANANDAN	June 28, 2021
UNION OF INDIA Vs. MOHAMMED IQBAL	December 23, 2021
UNION OF INDIA Vs. KARUPPASAMY	February 24, 2021
UNION OF INDIA Vs. REGISTRAR	January 7, 2021
UNION OF INDIA Vs. R. MUNIAMMAL	March 18, 2021
UNION OF INDIA Vs. M. THANGAPANDI	March 24, 2021
UNION OF INDIA Vs. MYSORE MERCANTILE CO. LTD. AND ORS.	February 16, 2021
UNITECH ENTERPRISES Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL, SOUTH ZONAL BENCH	February 17, 2021
UNITED INDIA ASSURANCE Vs. TMT. J. CHITHRA	March 12, 2021
UNITED INDIA ASSURANCE COMPANY LIMITED Vs. THIRU T SAMPATH	February 5, 2021
UNITED INDIA ASSURANCE COMPANY LIMITED Vs. J. MOHAMMED ALI	February 3, 2021
UNITED INDIA INS CO LTD Vs. A.KARUPPAIYAN	March 25, 2021
UNITED INDIA INS. CO. LTD. Vs. SRI VIDHYA	March 25, 2021
UNITED INDIA INSURAN CO. LTD Vs. MARIYAPPAN	September 14, 2021
UNITED INDIA INSURANCE CO .LTD Vs. THULUKAMMAL	April 21, 2021
UNITED INDIA INSURANCE CO LTD Vs. THIRU MANJUNATHAN	January 21, 2021
UNITED INDIA INSURANCE CO LTD Vs. SAROJA	April 30, 2021
UNITED INDIA INSURANCE CO LTD Vs. L. SAGUNTHALA	June 25, 2021
UNITED INDIA INSURANCE CO LTD Vs. GOVINDAN	July 12, 2021
UNITED INDIA INSURANCE CO LTD Vs. ANDAL	June 22, 2021
UNITED INDIA INSURANCE CO LTD Vs. DHEENADHAYALAN	June 21, 2021
UNITED INDIA INSURANCE CO, LTD Vs. K. MADHA	January 7, 2021
UNITED INDIA INSURANCE CO. LTD Vs. G.AMUTHA	April 20, 2021
UNITED INDIA INSURANCE CO. LTD. Vs. RATHINASAMY	February 22, 2021
UNITED INDIA INSURANCE CO. LTD. Vs. JAYASEELA	March 9, 2021
UNITED INDIA INSURANCE CO. LTD. Vs. S. EDWARD RAJ	July 23, 2021
UNITED INDIA INSURANCE CO.LTD Vs. P.RAJI	July 28, 2021
UNITED INDIA INSURANCE CO.LTD Vs. SRIRAJ STEELS P.LTD	July 29, 2021
UNITED INDIA INSURANCE CO.LTD Vs. DEVARAJ	July 27, 2021
UNITED INDIA INSURANCE CO.LTD Vs. MINOR BALAMBIGAI	August 9, 2021
UNITED INDIA INSURANCE COMPANY Vs. KAVERI	June 2, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. V.SUBBULAKSHMI	June 21, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. THIRUMATHI SARASWATHI	January 21, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N. SANGEETHA	March 18, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. AMMINKOSHI	January 27, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. A MADHU	February 24, 2021
UNITED INDIA INSURANCE COMPANY LIMITED Vs. THIRU G. KARUNANITHI	February 25, 2021
UNITED INDIA INSURANCE COMPANY LIMITED (HUB) Vs. P. VELAYUTHAM	June 16, 2021
UNITED INDIA INSURANCE COMPANY LIMITED, KUMBAKONAM Vs. JEEVA	January 6, 2021
UNITED INDIA INSURANCE COMPANY LTD Vs. VIMALA	April 30, 2021
UNITED INDIA INSURANCE COMPANY LTD Vs. MARI	June 21, 2021
UNITED INDIA INSURANCE COMPANY LTD. Vs. MUTHUSIVAM	March 25, 2021
UNITED INDIA INSURNCE CO LTD Vs. JAYALATHA	April 27, 2021
UNITED INDIAN INSURANCE CO LTD Vs. MANTHIYAN	June 17, 2021
UNIVERSITY OF MADRAS Vs. S.BHASKARAN	December 23, 2021
UTHARA Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU (HOME) PROHIBITION AND EXCISE DEPARTMENT	June 3, 2021
V K UZAIR AHMED Vs. N FATHIMA CHANDINI	January 19, 2021
V. AMBIGA Vs. K. DHANANJAYAN	January 8, 2021
V. ANAND Vs. SUB DIVISION MAGISTRATE	March 8, 2021
V. ARUMUGAM Vs. STATE OF TAMIL NADU	December 2, 2021
V. AYYANAR Vs. THE INSPECTOR OF POLICE	March 29, 2021
V. B. R. MENON Vs. SECRETARY TO GOVERNMENT OF PUDUCHERRY (HEALTH), HEALTH AND FAMILY WELFARE SERVICES DEPARTMENT	January 11, 2021
V. BHAVANI Vs. R. MUNUSAMY	January 19, 2021
V. CARMEL ROSE ALIAS VIJI Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LTD	June 15, 2021
V. CHANDRASEKARAN Vs. R. NAGARAJAN	February 3, 2021
V. CLARA Vs. U. SAHUL HAMEED	June 24, 2021
V. DHANASEKARAN Vs. OFFICER IN CHARGE, INDIAN OIL CORPORATION LIMITED	April 1, 2021
V. GOWRISHANKAR AND ORS. Vs. S. BALAKUMAR AND ORS.	January 5, 2021
V. K. KUMARESAN Vs. P. JAYASEELAN	February 3, 2021
V. K. PRAVEEN KUMAR Vs. STATE OF TAMIL NADU	March 1, 2021
V. K. S. AGRO FOODS HI-TECH RICE INDUSTRY Vs. TAHSILDAR	July 29, 2021
V. K. SUBRAMANIAM Vs. INSPECTOR OF POLICE	March 29, 2021
V. KANNAIYAN Vs. DISTRICT COLLECTOR	April 1, 2021
V. KANNAN Vs. G. RAMESH	December 10, 2021
V. KARTHIKEYAN Vs. GOVERNMENT OF TAMIL NADU	April 1, 2021
V. KOUSIKAN Vs. SIVAPRIYAN	March 15, 2021
V. LAKSHMI Vs. STATE	July 22, 2021
V. LAKSHMI VEERARAGHAVAN Vs. DIRECTOR	June 17, 2021
V. MAHALINGAM Vs. PRINCIPAL DISTRICT JUDGE	June 9, 2021
V. MANIMARAN Vs. STATE OF TAMIL NADU	July 27, 2021
V. MURUGAN Vs. STATE	November 26, 2021
V. MURUGESAN Vs. S. H. YUSOOF NACHIYA	June 22, 2021
V. NAGAMMAL Vs. PALANISAMY @ KANNARAISU	March 29, 2021
V. NAGARAJAN Vs. V. MANICKAM	January 25, 2021
V. NITHYANANDAM Vs. PALANI	October 20, 2021
V. PANNERSELVAM Vs. CHAIRMAN AND MANAGING DIRECTOR	February 3, 2021
V. PARVATHI Vs. DIRECTOR OF TOWN PANCHAYAT	July 5, 2021
V. PRABAKAR Vs. CHENNAI PORT TRUST	June 8, 2021
V. PUDURAJA Vs. STATE OF TAMIL NADU	August 25, 2021
V. RADHAKRISHANAN Vs. V. CHANDRASEKAR	July 30, 2021
V. RAJENDIRAN Vs. GOVERNMENT OF TAMIL NADU	April 19, 2021
V. RAMASAMY Vs. L. PRIYA @ PRIYA BHUVANESWARI	April 26, 2021
V. S. GURUSWAMY NADAR (DIED) Vs. S. ANANTHAMMAL	March 31, 2021
V. SAROJA Vs. V. BALASUBRAMANIA CHETTIAR	December 16, 2021
V. SIVASANKARAN Vs. PUSHPALATHA	October 8, 2021
V. SUJATHA BAI Vs. STATE OF TAMIL NADU	December 21, 2021
V. SULOCHANA Vs. STATE	February 11, 2021
V. SUMATHI Vs. SECRETARY, GOVERNMENT SCHOOL EDUCATION	February 5, 2021
V. UMARANI Vs. K. S. VAIDYANATHAN	March 22, 2021
V. V. V. AND SONS EDIBLE OILS LTD. Vs. JOINT COMMISSIONER (CT)	April 1, 2021
V. VANITHA Vs. RAJAMANIAMMAL	July 30, 2021
V. VINAYA BHARATHI Vs. GOVERNMENT OF TAMIL NADU	February 5, 2021
V.ARIVAZHAGAN Vs. DIRECTOR OF SCHOOL EDUCATION	October 8, 2021
V.BASKARAN Vs. STATE OF TAMILNADU	September 17, 2021
V.DAVID Vs. DISTRICT COLLECTOR	July 19, 2021
V.GOVINDARAJ Vs. MANAGING DIRECTOR	August 13, 2021
V.JEEVANANDAM Vs. DISTRICT COLLECTOR	June 25, 2021
V.K. SENTHILKUMARAN Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD	December 1, 2021
V.KUMAR Vs. R.NATARAJAN	June 17, 2021
V.M.GANESAN Vs. DEPUTY SUPERINTENDENT OF POLICE	July 15, 2021
V.MARICHAMY NAIDU Vs. EXECUTIVE OFFICER	November 1, 2021
V.MAYANDI Vs. REGIONAL TRANSPORT OFFICER	November 10, 2021
V.MUNIRATHINAM Vs. COLLECTOR	February 23, 2021
V.MUNUSAMY Vs. EXECUTIVE ENGINEER	July 19, 2021
V.NARAYANAN Vs. STATE OF TAMIL NADU	August 11, 2021
V.PANDIYAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	July 14, 2021
V.PANEERSELVAM Vs. EXECUTIVE AUTHORITY	December 20, 2021
V.PRINCE JOSESPH SANTHOSAM Vs. STATE OF TAMIL NADU	December 30, 2021
V.R. SATHYANARAYANAN Vs. S. JAYASHREE	March 30, 2021
V.RAJARAM Vs. STATE OF TAMILNADU	August 4, 2021
V.RAMESH Vs. DR. AMBEDKAR LAW UNIVERSITY	August 19, 2021
V.S.LALITHA Vs. DIRECTOR OF SCHOOL EDUCATION	October 4, 2021
V.S.MANI Vs. MEMBER SECRETARY	July 23, 2021
V.S.P.SIVAN Vs. BALASHANMUGAM	January 11, 2021
V.SAKTHI SARAVANAN Vs. THANGAVEL	July 23, 2021
V.SELVAM Vs. TAMIL NADU STATE TRANSPORT	December 1, 2021
V.SRINIVASAN Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT	June 28, 2021
V.SRIRAMULU Vs. D.PREMA	April 30, 2021
V.SUBBAIAH Vs. DISTRICT COLLECTOR	July 27, 2021
V.SUGUMARAN Vs. U.UMA DEVI	July 19, 2021
V.V.MOHAN Vs. M.JOTHY	November 24, 2021
V.V.SAMINATHAN Vs. GOVERNMENT OF TAMIL NADU	November 1, 2021
V.VALARMATHI Vs. N.CHITRA	December 16, 2021
V.VENKATAKRISHNAN Vs. D.JHANSSI	June 16, 2021
V.VENKATESAN Vs. D.DEVARAJ	August 11, 2021
V.VISWESWARAN Vs. DIRECTOR OF HANDLOOM AND TEXTILES	June 22, 2021
VAALAMMAL Vs. CHELLAMMAL	August 10, 2021
VADIVEL Vs. RAJAMANICKAM	December 2, 2021
VAIGAI AGRO PRODUCTS LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION	July 15, 2021
VAIKO Vs. STATE	July 7, 2021
VAIKUNTARAJ Vs. R. ARULSIGAMANI	January 19, 2021
VAITHIYALINGAM Vs. KARUNAKARAN	January 19, 2021
VALARMATHI Vs. STATE OF TAMIL NADU	June 8, 2021
VALLI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	June 4, 2021
VALLIAMMAL Vs. SUMATHI	January 20, 2021
VANDANA B. DOLIA Vs. INCOME TAX OFFICER	April 22, 2021
VANGILI GOUNDER Vs. KUPPAYEE	January 27, 2021
VANI VILAS FINANCE LIMITED Vs. RESERVE BANK OF INDIA	March 2, 2021
VARALAKSHMI EXPORTS Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL	February 11, 2021
VARALAKSHMI STARCH INDUSTRIES (P.) LTD. Vs. MAN ROLLO POWER GENERATION INDIA PRIVATE LIMITED	August 6, 2021
VASANTHA MILLS LIMITED, CHERAN TOWERS Vs. NANDAKUMAR ATHAPPAN	May 25, 2021
VASANTHIRI Vs. GOVINDAN	October 20, 2021
VASU Vs. STATE	July 12, 2021
VAYAM GMV INTELLIGENT TRANSPORTATION PVT LTD Vs. INTERLACE INDIA PVT LTD	October 25, 2021
VE.ANNAMALAI Vs. SECRETARY	August 11, 2021
VEERALAKSHMI Vs. A. K. CHITHAMBARATHANU	April 1, 2021
VEERAPANDIAN Vs. AMBAYEERAM	March 31, 2021
VEERARAGHAVAN Vs. DEPUTY COMMISSIONER OF POLICE	October 7, 2021
VELAMMAL S. Vs. MARY PACKIATHAI F.	July 15, 2021
VELAYUTHAM Vs. SELLAMUTHU	September 6, 2021
VELLAICHAMI Vs. DISTRICT COLLECTOR	July 20, 2021
VELLAICHAMY Vs. SUB INSPECTOR OF POLICE	March 10, 2021
VELMURUGAN Vs. PANCHAVARNAM	November 22, 2021
VELUSAMY Vs. DEPUTY SUPERINTENDENT OF POLICE	September 15, 2021
VENGADASALAM Vs. MOHAN	February 23, 2021
VENGATESAN Vs. EXECUTIVE MAGISTRATE	July 9, 2021
VENGATESAN Vs. EXECUTIVE MAGISTRATE	April 8, 2021
VENGATESHWARAN Vs. STATE	November 26, 2021
VENKATACHALAM Vs. C.KANDASAMY	December 1, 2021
VENKATACHALAM Vs. SUB REGISTRAR, OTTANCHATIRAM SUB REGISTRAR OFFICE	July 9, 2021
VENKATARAMANA COTTON MILLS Vs. KANNAPIRAN SPINNING MILLS	October 22, 2021
VENKATESAN Vs. STATE OF TAMIL NADU	January 19, 2021
VENKATESH Vs. STATE	December 21, 2021
VENKATESWARA ASSOCIATES Vs. CHIEF MANAGER	January 7, 2021
VENUGOOAL Vs. STATE	January 5, 2021
VETRIVEL MINERALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 3, 2021
VGP UNIVERSAL KINGDOM Vs. K.K. ENTERPRISES	October 8, 2021
VIDYA Vs. STATE REP. BY THE INSPECTOR OF POLICE	July 10, 2021
VIDYA, D/O. LATE N. KRISHNASWAMY Vs. E. VELU, S/O. EKNATHAN	January 22, 2021
VIGNESH Vs. STATE	August 2, 2021
VIGNESH Vs. STATE	April 1, 2021
VIGNESH PARAMAGURU Vs. ARULMIGU PARIPOORANA VINAYAGAR KOVIL	March 31, 2021
VIJAY Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	February 26, 2021
VIJAY NAHAR Vs. ANIL NAHAR	March 26, 2021
VIJAY TV PRIVATE LIMITED Vs. K.R. KUKESH PRESIDENT	December 1, 2021
VIJAYA RAGAVAN Vs. N. M. THANGAVEL	March 5, 2021
VIJAYAKUMAR Vs. STATE	July 29, 2021
VIJAYALAKSHMI AND ORS. Vs. STATE AND ORS.	January 27, 2021
VIJAYALAKSHMI PALANISAMY CHARITABLE TRUST Vs. ARULMIGU ARUNACHALESWARAR TIRUKKOIL	August 5, 2021
VIJAYALAKSHMIPALANISAMY CHARITABLE TRUST Vs. SUB-REGIONAL DIRECTOR	March 9, 2021
VIJAYAN, S/O. MURUGAN Vs. STATE	June 10, 2021
VIJAYARAGHAVAN Vs. RADHAKRISHNAN	October 4, 2021
VIJENDRAN Vs. KAVUNDIANNAN	February 4, 2021
VIJESH Vs. ARYA	January 25, 2021
VIJETHA DHINAKARAN Vs. LALITHA	March 19, 2021
VIKESH KUMAR O. JAIN Vs. HEMALATHA BEN S.THAKKER	September 14, 2021
VIKRAM Vs. STATE	January 22, 2021
VILLAGE DRINKING WATER Vs. DISTRICT COLLECTOR	June 9, 2021
VIMALA W/O, SEKAR Vs. SUB INSPECTOR OF POLICE	August 19, 2021
VINAYAGA CAPITALS Vs. AISHWARYA FEEDS	November 23, 2021
VINCENT Vs. VENNILA	June 17, 2021
VINEETH NANTHAN RAMAJAYAM Vs. UNION OF INDIA	March 26, 2021
VIRGO PROPERTIES PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 7, 2021
VIRTUSA CONSULTING SERVICES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 4, 2021
VIRUTHAGIRI DIGITAL NETWORK Vs. SECRETARY	July 30, 2021
VIRUTHAMBAL Vs. SAMIKANNU (DIED)	April 1, 2021
VISAGA PRABHU Vs. D. MALATHI	January 18, 2021
VISHAL KRISHNA Vs. TRIDENT ARTS	February 4, 2021
VISHNU FARMERS CLUB Vs. R. SENTHIL	January 29, 2021
VISHWA HINDU VIDYA KENDRA Vs. COMMISSIONER	June 16, 2021
VISWAKARMA (KAMMALAR) CHATRAM TRUST Vs. T.M.SUBRAMANIA NAICKAR	June 21, 2021
VISWANATHAN Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	December 6, 2021
VIVEK AND CO. Vs. N. RAVI AND ORS.	February 12, 2021
VIVEKANANTHAN Vs. M. VASANTHI	August 25, 2021
VME PRECAST PVT LTD Vs. COROMANDEL METAL PRODUCTS PVT LTD	January 5, 2021
VRL LOGISTICS LIMITED Vs. RANE ENGINE VALVES LIMITED	March 1, 2021
VTM LIMITED Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE-1	February 23, 2021
WATER BASE LIMITED Vs. KAP (INDIA) PROJECT AND CONSTRUCTION PRIVATE LIMITED	October 4, 2021
WORKMEN OF WIPRO INFRASTRUCTURE ENGINEERING Vs. STATE OF TAMIL NADU	July 20, 2021
XXX Vs. SUPERINTENDENT OF POLICE	November 25, 2021
Y. OZEER KHAN Vs. DISTRICT COLLECTOR	August 4, 2021
Y. S. MASI Vs. TAMIL NADU HOUSING BOARD	March 10, 2021
Y. SATHISH Vs. K. G. JOTHISANKAR	February 1, 2021
Y. SUVISESHAMUTHU Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF LAND ADMINISTRATION	February 12, 2021
Y.J.SHABBIR Vs. THIRUVOTEESWARAR FREE HIGH SCHOOL TRUST	March 12, 2021
YANTRA FINTECH (I) LTD Vs. BIOMAX FUELS LIMITED	January 27, 2021
YASER ARAFATH Vs. STATE	March 17, 2021
YASMEEN HYDER ALI Vs. DISTRICT REVENUE OFFICER (STAMPS)	March 12, 2021
YAZHINI REALTORS PRIVATE LIMITED Vs. ASSISTANT DIRECTOR	February 1, 2021
YENNES INFOTECH (P) LTD Vs. ENOAH SOLUTION PVT. LTD	August 13, 2021
YESUPATHAM SILVER RAMESH Vs. DEPUTY SUPERINTENDENT OF POLICE, DISTRICT CRIME BRANCH, VELLORE	June 16, 2021
YOGAVALLI Vs. ELUMALAI	March 18, 2021
YOUNG MENS CHRISTIAN ASSOCIATION Vs. DISTRICT COLLECTOR OF NILGIRIS AT UTHAGAMANDALAM	January 19, 2021
ZAMEEL AHMED Vs. JAYASHREE NARAYANAN	July 5, 2021
ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED	June 1, 2021

Year 2021 of HIGH COURT OF MADRAS

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