REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
K.NAGARAJ Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	July 27, 2020
17TH BATTALION, JAMMU AND KASHMIR RIFLES Vs. STATE REP.BY THE INSPECTOR OF POLICE	November 4, 2020
7 STAR RECRETATION CLUB Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.	February 10, 2020
A ALEXANDER Vs. A.KALAIARASI	November 11, 2020
A JAYAKUMAR Vs. STATE OF TAMIL NADU	November 18, 2020
A. AMUTHA Vs. SUPERINTENDENT OF POLICE, VELLORE DISTRICT	October 13, 2020
A. ANDIYAPPAN Vs. THE REVENUE DIVISIONAL OFFICER, ILUPPUR TALUK AND ORS.	September 23, 2020
A. ARUMUGAM Vs. STATE OF TAMIL NADU	February 13, 2020
A. ASWIN AND ORS. Vs. THE SECRETARY TO GOVERNMENT OF PUDUCHERRY, HEALTH AND FAMILY WELFARE SERVICE DEPARTMENT AND ORS.	October 7, 2020
A. ATHIMUTHU MANOHARAN Vs. B THILAGAVATHI	August 24, 2020
A. BABY Vs. STATE OF TAMIL NADU	December 15, 2020
A. BALAN Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT	December 23, 2020
A. CHANDRAMOHAN Vs. K. SEERANGAN AND ORS.	February 11, 2020
A. ELUMALAI Vs. STATE OF TAMIL NADU	December 21, 2020
A. G. NEURO HOSPITALS (P) LTD Vs. INSPECTOR GENERAL OF REGISTRATION AND CHIEF CONTROLLER OF REVENUE AUTHORITY	September 17, 2020
A. GOBINATH Vs. STATE OF TAMIL NADU, FORT ST GEORGE, CHENNAI	August 18, 2020
A. JAYAPRAKASH Vs. STATE	February 17, 2020
A. JEGARAJAN Vs. SECRETARY TO GOVERNMENT, CHENNAI	September 11, 2020
A. JOHN KENNEDY Vs. JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, COCHIN ZONAL OFFICE	December 17, 2020
A. JOHNSON SELVAKUMAR Vs. STATE OF TAMIL NADU	January 7, 2020
A. KALIYAPERUMAL Vs. G. SASIKUMAR	December 14, 2020
A. KALLAKONDAN Vs. STATE OF TAMILNADU	March 5, 2020
A. KANAGASABAPATHI Vs. STATE OF TAMIL NADU REP	August 28, 2020
A. KASTHURIBAI Vs. SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT	October 14, 2020
A. KUMAR Vs. FINANCIAL INTELLIGENCE UNIT INDIA, NEW DELHI	October 7, 2020
A. KUMARESAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.	January 29, 2020
A. MADHU Vs. DEPUTY INSPECTOR GENERAL OF POLICE, SALEM RANGE, SALEM	December 15, 2020
A. MAHADEVAN Vs. TAMIL NADU STATE TRANSPORT, CORPORATION (MADURAI) LTD.	February 19, 2020
A. MANI Vs. G MURUGAN	September 16, 2020
A. MANIGANDAN Vs. VICE CHANCELLOR UNIVERSITY OF MADRAS	February 4, 2020
A. MAYAVAN Vs. STATE	February 18, 2020
A. MEENAKSHI SUNDARAM Vs. ELECTION COMMISSIONER, TAMIL NADU STATE CO-OPERATIVE SOCIETIES	December 8, 2020
A. MUTHUSAMY Vs. STATE INFORMATION COMMISSION	July 9, 2020
A. NAGARAJAN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU, COMMERCIAL TAX DEPARTMENT	October 1, 2020
A. NARAYANAN Vs. STATE OF TAMIL NADU	February 24, 2020
A. P. MURUGAN Vs. S. TAMIZHARASI	August 7, 2020
A. PALANISAMY Vs. AHAMED BASHA	September 4, 2020
A. PANDI SELVI Vs. STATE OF TAMIL NADU	January 23, 2020
A. RAJAMANI Vs. MANAGING DIRECTOR	January 27, 2020
A. RAJAMANICKAM Vs. CHAIR PERSON STATE HUMAN RIGHTS COMMISSION TAMIL NADU	January 8, 2020
A. RAJASEKAR Vs. A. PARAMESWARI	December 14, 2020
A. RAJENDRAN Vs. ARULANTHASAMY NADAR AND ORS.	November 20, 2020
A. RAJU Vs. A. KUPPANNAN	November 23, 2020
A. SANGURAJAN Vs. STATE OF TAMIL NADU	October 13, 2020
A. SANKAR Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	February 6, 2020
A. SANTHANAM Vs. J. RADHIKA	May 6, 2020
A. SARAVANAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	September 30, 2020
A. SEKAR Vs. CHAIRMAN	January 27, 2020
A. SETTU Vs. DISTRICT MANAGER	January 23, 2020
A. SETTU Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	October 14, 2020
A. SHEIK DAWOOD Vs. EXECUTIVE OFFICER, TOWN PANCHAYAT AND ORS.	August 12, 2020
A. SIVASUBRAMANIAN Vs. STATE	November 27, 2020
A. SOUNDARARAJAN Vs. GOVERNMENT OF TAMIL NADU	February 21, 2020
A. SUBRAMANI Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT	January 8, 2020
A. SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT, CHENNAI	November 2, 2020
A. THANGAVELU Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 6, 2020
A. THAVAMANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT	September 16, 2020
A. THIYAGARAJAN Vs. M. BASKARAN	October 7, 2020
A. UMA Vs. STATE	October 6, 2020
A. V. SEKAR Vs. STATE	August 21, 2020
A.AKBAR ALI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME	December 22, 2020
A.AMBIKA Vs. CHILD WELFARE COMMITTEE	June 4, 2020
A.ARJUNAN Vs. FISHERY INSPECTOR, METTUR FISHERIES DEPARTMENT	February 14, 2020
A.ARTHANAREESWARAN Vs. SALEM HOUSING UNION	November 11, 2020
A.AYYAKANNU Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT	August 6, 2020
A.AYYAMMAL Vs. DIRECTOR, PUBLIC HEALTH AND PREVENTIVE MEDICINE	September 17, 2020
A.BOSE Vs. SECRETARY TO THE GOVERNMENT	March 17, 2020
A.BRINDA Vs. DIRECTOR OF SCHOOL EDUCATION	May 18, 2020
A.C. MURUGESAN Vs. DISTRICT COLLECTOR	April 9, 2020
A.C.SURESH BABU Vs. DISTRICT COLLECTOR	February 5, 2020
A.CHANDRASEKARAN Vs. THE DISTRICT COLLECTOR, COLLECTORATE, SALEM	November 10, 2020
A.CHRISTAL JAYAN Vs. DIRECTOR OF SCHOOL EDUCATION	July 7, 2020
A.DURAISINGAM Vs. GOVERNMENT OF TAMIL NADU	July 21, 2020
A.E. CHELLIAH Vs. CHAIRMAN AND MEMBERS OF THE BAR COUNCIL OF TAMIL NADU	March 30, 2020
A.E.CHELLIAH Vs. CHAIRMAN AND MEMBERS OF THE BAR	June 16, 2020
A.G.CHANDRASEKAR Vs. STATE	June 5, 2020
A.GANESAN Vs. DISTRICT COLLECTOR, DISTRICT COLLECTORS OFFICE, TRICHY	September 23, 2020
A.GOVINDARAJ Vs. SHANMUGAM	January 3, 2020
A.IMMELDA Vs. R.ANTHONISAMY	February 19, 2020
A.JANAKIRAMAN Vs. RAILWAY EMPLOYEES CO-OPERATIVE	June 2, 2020
A.JAYABAL Vs. STATE	June 8, 2020
A.JAYACHITRA Vs. PRINCIPAL SECRETARY/MEMBER SECRETARY	December 11, 2020
A.JEBARSHAN JOYAL Vs. STATE	July 13, 2020
A.JOHNBHAASHA Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	September 17, 2020
A.JOTHILAKSHMI Vs. V.GOPALAKRISHNAN	January 21, 2020
A.K.MOHAMED MOHAIDHEEN Vs. PRINCIPAL SECRETARY	July 8, 2020
A.K.SASIKUMAR Vs. COMMISSIONER OF POLICE, CHENNAI CITY	September 21, 2020
A.K.SHEIK MANZOOR Vs. STATE OF TAMILNADU	June 2, 2020
A.KANAGARAJ Vs. SECRETARY	June 3, 2020
A.KANNAN Vs. STATE OF TAMILNADU	June 16, 2020
A.KATHIJA AMMAL Vs. STATE OF TAMIL NADU	February 14, 2020
A.KRISHNAMMAL Vs. COMMISSIONER, THE COMMISSIONARATE OF LAND ADMINISTRATION	September 14, 2020
A.KRISHNAMMAL Vs. SUBBULAKSHMI	February 28, 2020
A.KRISHNAN Vs. PNB TECH WAVES(P) LTD,	February 28, 2020
A.KUMAR Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING	August 3, 2020
A.M.RANJITH KUMAR Vs. RADHA JEYALAKSHMI	June 10, 2020
A.MAHESHWARAN Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED	December 18, 2020
A.MAHESWARI Vs. A.JEYARAJ	February 27, 2020
A.MANI Vs. JOINT REGISTRAR OF COOPERATIVE	July 13, 2020
A.MARIKANNU Vs. CHIEF ENGINEER	July 6, 2020
A.MARIMUTHU Vs. S.CHANDIRAPRIYANGA	February 7, 2020
A.MICHAEL Vs. THENMOZHI	March 18, 2020
A.MITHUN CHAKRAVARTHI Vs. DISTRICT COLLECTOR, THENI DISTRICT	September 21, 2020
A.MOHIDEEN Vs. SENIOR INTELLIGENCE OFFICER	June 30, 2020
A.MUBARAK AHAMED Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT	September 23, 2020
A.MURUGAVELU Vs. TAMIL NADU STATE TRANSPORT CORPORATION	December 2, 2020
A.MUTHURAJA Vs. SUPERINTENDENT OF POLICE	January 8, 2020
A.MYLEVAKANAN Vs. COMMISSIONER GOBICHETTIPALAYAM MUNICIPALITY	December 17, 2020
A.N.MAHESH Vs. STATE REP. BY	May 8, 2020
A.N.S.MURUGAN Vs. M.SIVANANDA MUDALIAR	July 15, 2020
A.P. GANESAN Vs. STATE OF TAMILNADU	March 5, 2020
A.P. SURYAPRAKASAM Vs. SUPERINTENDENT OF POLICE, SANGLI DISTRICT, MAHARASHTRA	July 9, 2020
A.PACKIYAMARY Vs. DISTRICT REVENUE OFFICER	August 4, 2020
A.PONNUSAMY PILLAY Vs. COMMERCIAL TAX OFFICER KARAIKKAL	January 8, 2020
A.PRABHU Vs. K.BALAMURUGAN	October 15, 2020
A.PRAMASIVAN Vs. STATE	September 23, 2020
A.PRAVEEN KUMAR Vs. CHAIRMAN	July 24, 2020
A.R.AMANULLAH Vs. DIRECTOR GENERAL OF POLICE	July 6, 2020
A.RADHAKRISHNAN Vs. COMMISSIONER OF LAND ADMINISTRATION, CHEPAUK	September 21, 2020
A.RAJENDRAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, PUDUKKOTTAI	August 5, 2020
A.RANI Vs. M.KANNIAMMAL	November 5, 2020
A.RANI Vs. STATE OF TAMIL NADU	January 8, 2020
A.RAVICHANDRAN Vs. PRINCIPAL SECRETARY/COMMISSIONER	July 13, 2020
A.RENGANATHAN Vs. A.KESAVAN	September 14, 2020
A.S.BILAL Vs. CHIEF SECRETARY	July 8, 2020
A.S.P.T. BALAKRISHNAN Vs. REGIONAL MANAGER (TAMIL NADU)	October 29, 2020
A.SAHUL HAMEEDHU Vs. REVENUE DIVISIONAL OFFICER	December 10, 2020
A.SAKTHIVEL Vs. THE DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR, KARUR DISTRICT.	September 18, 2020
A.SAKUNTHALA DEVI Vs. REGISTRAR GENERAL	February 3, 2020
A.SAMPATH KUMAR Vs. BOARD MEMBERS TAMIL NADU ELECTRICITY BOARD	September 18, 2020
A.SHAKEELA Vs. ZAHIR HUSSAIN	June 16, 2020
A.SRIDHARAN Vs. B.GOWRI	January 13, 2020
A.SUBRAMANI (DIED) Vs. G.R.SAMICHETTY	September 22, 2020
A.SUBUKHAN Vs. STATE REP. BY ITS SENIOR INTELLIGENCE OFFICER	February 21, 2020
A.THANGARAJ Vs. STATE OF TAMIL NADU	June 2, 2020
A.UDHAYAKUMAR Vs. STATE	July 7, 2020
A.ULAGAMMAL Vs. S.ABHINAYA	September 21, 2020
A.V. RADHAKRISHNAN Vs. THE REGIONAL DEPUTY COMMISSIONER	February 17, 2020
A.VALARMATHI Vs. STATE OF TAMIL NADU	August 6, 2020
A.VENKATASUBRAMANIAN Vs. L.KARTHIKEYAN	February 20, 2020
A.VENKATESAN Vs. STATE INFORMATION COMMISSIONER	June 1, 2020
A.VIJAYARANGAHAVAN Vs. R.S.MOHMMEED GOUSE	January 2, 2020
A.YESURAJAN Vs. STATE	June 19, 2020
A/M JAMBUKESWARAR THIRUKOIL Vs. GANDHIMATHI	December 14, 2020
A/M PUSHPAVANEESWARAR TEMPLE Vs. DISTRICT COLLECTOR, P.M.DISTRICT @ SIVAGANGA	June 18, 2020
A1 WELFARE CLUB Vs. GOVERNMENT OF TAMIL NADU	January 29, 2020
AALAYA JEWEL INDUSTRY (P) LTD Vs. SETTLEMENT COMMISSION, CUSTOMS, CENTRAL EXCISE & SERVICE TAX	October 1, 2020
ABDINASIR UGAS ALI Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS, PROSECUTION UNIT	July 24, 2020
ABDUL AZEEZ HAROON Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 21, 2020
ABDUL HASDSAN SHADHULY Vs. STATE	March 24, 2020
ABDUL KALAM AZAD Vs. STATE	February 3, 2020
ABDUL LATHIF MARACAIR Vs. S.THAMEEM @ MOHAMMED THAMEEM ANSARI	September 21, 2020
ABDUL RAHEEM Vs. EXECUTIVE OFFICER PONNAMARAVATHY PANCHAYAT UNION, PONNAMARAVATHY TALUK, PUDUKKOTTAI DISTRICT	August 27, 2020
ABITHAMBAL Vs. NAMASIVAYA NAICKER	February 12, 2020
ABRAHAM MUTHUKUMAR Vs. COMMISSIONER OF POLICE	July 10, 2020
ACC TRENDS PVT. LTD Vs. PROVOCATRO APPARELS PVT. LTD.	November 23, 2020
ACHAMMAL @ SAROJA AMMAL Vs. SARASWATHI	September 21, 2020
ACME WARE HOUSING PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER (PREVENTIVE), CHENNAI	December 4, 2020
ADAIKALAM Vs. K.POTHIYAPPAN	January 3, 2020
ADAIKALASAMY Vs. STATE	January 8, 2020
ADDITIONAL DIRECTOR GENERAL, DIRECTOR GENERAL OF GOODS AND SERVICE TAX INTELLIGENCE Vs. PRIME GOLD INTERNATIONAL LIMITED	October 13, 2020
ADHISTALAKSHMI Vs. STATE OF TAMIL NADU	November 27, 2020
ADHITHANAR EDUCATIONAL INSTITUTION OF A PUBLIC NATURE AND ORS. Vs. KARUNAKARAN AND ORS.	January 23, 2020
ADI BHAGAVAN Vs. DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION	December 16, 2020
ADINATH SRINIVASA FOUNDATIONS LLP Vs. SECRETARY SERENE KSHETRA OWNERS ASSOCIATION	February 3, 2020
ADIRAMPATTINAM EDUCATION TRUST Vs. GOVERNMENT OF TAMIL NADU	March 12, 2020
ADITHYA MODI Vs. UNION OF INDIA	January 13, 2020
ADITYA ANDREAS Vs. STATE	October 8, 2020
ADITYA BIRLA MONEY LIMITED Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED	June 1, 2020
ADVANTAGE STRATEGIC CONSULTING PRIVATE LIMITED, Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI	December 2, 2020
AEON EXPORTERS Vs. K.M.MOHANA SUNDARAM	March 2, 2020
AFSATH BEEVI Vs. STATE	January 27, 2020
AGATAA GRACE BENJAMIN Vs. ASST. GENERAL MANAGER AND DISCIPLINARY AUTHORITY	January 8, 2020
AGILAVALLI THIRUMALAI Vs. M.ARUL	November 5, 2020
AISHWARYA INFRASTRUCTURES Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU	September 23, 2020
AJAY @ AJITHKUMAR Vs. STATE	September 21, 2020
AJAY KAUSHIK Vs. R. SASIKUMAR	January 28, 2020
AJAY KUMAR BISHNOY Vs. TAP ENGINEERING	January 9, 2020
AJITH M. Vs. STATE	August 29, 2020
AJITHKUMAR Vs. STATE OF TAMIL NADU	August 4, 2020
AJMAL KHAN Vs. STATE	November 19, 2020
AJWAR ALI Vs. KUMARESAN	November 9, 2020
AKKAMMAL Vs. STATE OF TAMIL NADU	June 24, 2020
AKSHAYA AGRO INFORMATICS PVT. LTD. Vs. K.K.RICE MILL	February 27, 2020
ALAGESAN Vs. SUPERINTENDENT OF POLICE	February 21, 2020
ALAGIRISAMY Vs. C. T. SIVAKUMAR	February 28, 2020
ALAGUPANDI Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING MADURAI	September 18, 2020
ALAMELOU Vs. IVRCS INFRASTRUCTURE AND PROJECT LIMITED	December 16, 2020
ALCHEMIST ASSET RECONSTRUCTION COMPANY LIMITED Vs. VME PRECAST PVT. LTD.	January 3, 2020
ALFRED BERG & CO. (I) PVT. LTD. Vs. STATE OF TAMIL NADU	January 10, 2020
ALIMA BEE AND ORS. Vs. RAZIA SULTANA WAQF ALAL AULAD (P) TRUST	September 22, 2020
ALIYA NATCHIYAR Vs. DISTRICT COLLECTOR	June 3, 2020
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. UNION OF INDIA	July 27, 2020
ALL INDIA PRIVATE EDUCATIONAL INSTITUTIONS ASSOCIATION Vs. STATE OF TAMIL NADU	July 29, 2020
ALL INDIA UNION BANK OFFICER STAFF ASSOCIATION Vs. GOVERNMENT OF INDIA	February 6, 2020
ALL INDIA UNION BANK OFFICER STAFF ASSOCIATION REP BY ITS GENERAL SECRETARY Vs. BRAJESHWAR SHARMA CHIEF GENERAL MANAGER(HR) UNION BANK OF INDIA	September 2, 2020
ALLAH PITCHAI Vs. MUNICIPALITY COMMISSIONER	December 8, 2020
ALLIMUTHU Vs. STATE	June 9, 2020
ALLU ARVIND BABU Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 4, 2020
ALPHA MINERALS AND CHEMICALS Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI	March 9, 2020
ALSTOM T & D INDIA LTD , CHENNAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI	December 7, 2020
ALSTOM T&D INDIA LTD. Vs. TEXCEL INTERNATIONAL PVT. LTD.	January 31, 2020
AMARAVATHI Vs. JAYALAKSHMI AMMAL	February 6, 2020
AMARAVATHI PACKAGING INDUSTRIES Vs. SHANMUGHASUNDARAM	February 18, 2020
AMBALAVANAN Vs. SARAVANAN	March 6, 2020
AMBEDKUMAR Vs. JAYA	January 13, 2020
AMBETHKAR Vs. SUB-DIVISIONAL MAGISTRATE	June 29, 2020
AMBIGAVATHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU	September 23, 2020
AMBIKA Vs. NARAYANAPERUMAL	March 2, 2020
AMBIKESWARI Vs. V. KRISHNAMOORTHY	January 28, 2020
AMERTHAM Vs. THANNACE	June 2, 2020
AMMAN CHEMICALS Vs. ADDITIONAL SECRETARY & APPELLATE AUTHORITY MINISTRY OF COMMERCE & INDUSTRY DEPARTMENT OF INDUSTRIAL POLICY & PROMOTION	October 7, 2020
AMMAPILLAI Vs. DISTRICT COLLECTOR,COLLECTORATE BUILDINGS,MADURAI DISTRICT	September 14, 2020
AMMASAI GOUNDER Vs. PAVAYAMMAL	June 2, 2020
AMMASAYAMMAL Vs. R.RAMASAMI	February 3, 2020
AMOSHSUNDAR SINGH Vs. STATE	December 23, 2020
AMULMARY Vs. S KANDAVEL	September 15, 2020
AMUTHA Vs. STATE	July 13, 2020
AMUTHA Vs. STATE OF TAMIL NADU	February 3, 2020
AMUTHA Vs. THALAPPAKATTI HOTELS PVT LTD	February 25, 2020
AMUTHA & CO. Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	July 7, 2020
ANAGLIT AMMAL Q Vs. TAMIL NADU ELECTRICITY BOARD	July 10, 2020
ANAND Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
ANAND AND ORS. Vs. STATE	February 7, 2020
ANANDABABU Vs. MANIVANNAN	November 6, 2020
ANANDAN Vs. NEELAKANDAN	December 7, 2020
ANANDAN Vs. GAJENDRAN	October 16, 2020
ANANDARAJ Vs. STATE INSPECTOR OF POLICE	December 23, 2020
ANANDARAJ Vs. R.SHANMUGAVEL	November 5, 2020
ANANDHA KUMAR Vs. SATHYA	September 29, 2020
ANANDHANARAYANAN Vs. K. HARISH	August 26, 2020
ANANDHARAJ Vs. STATE BY, INSPECTOR OF POLICE	August 25, 2020
ANANDKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 23, 2020
ANANTHA KUMAR Vs. PERUMAL	December 14, 2020
ANANTHA MURUGAN Vs. UNION OF INDIA	February 25, 2020
ANBALAGAN Vs. ASSISTANT DIRECTOR GEOLOGY AND MINING	September 14, 2020
ANBARASAN Vs. STATE OF TAMIL NADU	June 4, 2020
ANDRE Vs. SENIOR SUPERINTENDENT OF POLICE	September 23, 2020
ANEESH SEKHAR, COMMISSIONER, MADURAI MUNICIPAL CORPORATION, MADURAI Vs. J.VIJAYAKUMAR ASSISTANT (RTD), SOUTH ZONE, MADURAI MUNICIPAL CORPORATION MADURAI	December 23, 2020
ANGALAMMAL Vs. T.V. NAGAPPA MUDALIAR AND ORS.	May 19, 2020
ANITHA Vs. REVENUE DIVISIONAL OFFICER, SIVAGANGAI	September 16, 2020
ANITHA P. RADHAKRISHNAN Vs. B. RAMKUMAR ADITYAN	June 17, 2020
ANJALAI Vs. STATE	February 13, 2020
ANJALAI Vs. K. KOMAGAM	September 21, 2020
ANJALAI Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT	August 4, 2020
ANNA UNIVERSITY Vs. MAHENDRA INSTITUTE OF TECHNOLOGY	February 14, 2020
ANNA UNIVERSITYREP BY ITS REGISTRARGUINDY Vs. ARS COLLEGE OF ENGINEERING	October 13, 2020
ANNAI J.K.K.SAMPOORANI AMMAL CHARITABLE TRUST Vs. REGISTRAR	June 16, 2020
ANNAPAPPU Vs. STATE OF TAMIL NADU	September 23, 2020
ANNAPOORANI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	December 23, 2020
ANSHUL MISHRA Vs. DISTRICT COLLECTOR	August 12, 2020
ANTHINARAYANA RAJ Vs. DISTRICT COLLECTOR	September 25, 2020
ANTHONY XAVIER Vs. STATE	December 9, 2020
ANTONY Vs. CHINNAPPARAJ	February 5, 2020
ANTONY MOSES Vs. ROSELIN	February 3, 2020
ANTONY SAMY Vs. REGISTRAR, DEBTS RECOVERY TRIBUNAL	August 4, 2020
ANURADHA Vs. ADDITIONAL CHIEF SECRETARY	September 16, 2020
APEX LABORATORIES PVT.LTD. Vs. MEDIVETI AGRO VET INDIA-NUTRITIONS	September 28, 2020
APEX LABORATORIES PVT.LTD. Vs. APPLE HEALTH CARE	September 28, 2020
APPAR SAMY Vs. REVENUE DIVISIONAL OFFICER	August 6, 2020
AQUA PUMP INDUSTRIES Vs. N RAJU	July 23, 2020
ARAVAMUTHU Vs. STATE	November 10, 2020
ARAVINDHAN Vs. STATE	June 26, 2020
ARIVUDAI NAMBI Vs. LAKSHMANAN	September 7, 2020
ARJUNAN Vs. STATE	March 11, 2020
ARM COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	September 4, 2020
AROGYA SOPHINE Vs. AROGYA SAMI	November 18, 2020
ARPUTHA RAJ Vs. PRABHAVATHI	February 19, 2020
ARULMANI Vs. DISTRICT COLLECTOR	February 11, 2020
ARULMIGU MAYURNATHASWAMY DEVASTHANAM Vs. M.K. SUBRAMANIARAJA	August 5, 2020
ARULMIGU THANDAYUTHAPANI SWAMY THIRUKOVIL Vs. V. RAJESH	November 24, 2020
ARULMIGU VELLAM MATRUM PARALAYAM KATHA VINAYAGAR KOIL Vs. NATARAJAN	January 28, 2020
ARULMIGU VELUKKAI SRI AZHAGIYA Vs. G.K.KANNAN	March 5, 2020
ARULMURUGAN MILLS Vs. STATE OF TAMIL NADU	January 21, 2020
ARULSREE MOZHI Vs. STATE	September 24, 2020
ARUMUGA NADAR Vs. CHINNADURAI	August 18, 2020
ARUMUGAM Vs. REVENUE DIVISIONAL OFFICER, PARAMAKUDI	December 10, 2020
ARUMUGAM Vs. A. NELLAI VADIVU	October 13, 2020
ARUMUGAMMAL Vs. ACHAMMAL	September 14, 2020
ARUMUGHAM Vs. SANKAR	October 15, 2020
ARUMUGHAM Vs. PECHAMMAL & OTHERS	January 10, 2020
ARUN Vs. STATE	October 14, 2020
ARUN Vs. STATE	September 21, 2020
ARUNACHALAM Vs. GOVINDAN	November 5, 2020
ARVIND SIVAKUMARAN Vs. RAJKUMAR JAIN	August 24, 2020
ASAITHAMBI Vs. SUPERINTENDENT OF POLICE PUDUKOTTAI DISTRICT	January 6, 2020
ASAITHAMBI Vs. REVENUE DIVISIONAL OFFICER	October 5, 2020
ASATHULLAH Vs. STATE	September 21, 2020
ASHIQUE EXPORTS (P) LTD Vs. SURESH K. K. TRADING AS M/S SHASTHA INDUSTRIES	November 4, 2020
ASHOK Vs. KARUNAKARAN	December 15, 2020
ASHOK GIRI Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 3(2), CHENNAI	December 22, 2020
ASHOK KUMAR Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING	September 17, 2020
ASHOK SEN Vs. RAJAMMAL	February 7, 2020
ASHOKUMAR Vs. REVENUE DIVISIONAL OFFICER, PUDUKKOTTAI DISTRICT	September 18, 2020
ASHWIN KUMAR RAMANATHAN Vs. INSPECTOR OF GENERAL OF REGISTRATION	May 27, 2020
ASHWINI JAYAKUMAR Vs. ARUN MOZHI SELVAN	June 9, 2020
ASMA AMMAL Vs. P. S. MOHAMED SHEIKA MARAIKKAYAR	December 8, 2020
ASSET RECONSTRUCTION COMPANY (INDIA) LTD Vs. DISTRICT MAGISTRATE/ DISTRICT COLLECTOR THIRUVALLUR, THIRUVALLUR DISTRICT	September 18, 2020
ASSISTANT COMMISSIONER OF CGST AND CENTRAL EXCISE Vs. SUTHERLAND GLOBAL SERVICES PRIVATE LIMITED	October 16, 2020
ASSISTANT COMMISSIONER OF CUSTOMS (REFUNDS) OFFICE OF COMMISSIONER OF CUSTOMS, CHENNAI Vs. DALMIA CEMENT (BHARAT) LIMITED	December 2, 2020
ASSISTANT DIVISIONAL ENGINEER, HIGHWAYS DEPARTMENT, TIRUPPATTUR Vs. MYMOON BI	September 18, 2020
ASSISTANT GENERAL MANAGER (ADMINISTRATION), MADURAI Vs. P.KAMAIYYAN	December 23, 2020
ATC TIRES PRIVATE LIMITED Vs. ZONAL ADDITIONAL DGFT AND ORS.	September 11, 2020
ATHAYEE Vs. KSRTC (KARNATAKA STATE ROAD TRANSPORT CORPORATION LTD	September 14, 2020
ATUL KAPUR Vs. ARUN KAPUR AND ORS.	January 6, 2020
AURO FOOD PRIVATE LIMITED Vs. EDUMAPPAN	January 24, 2020
AUROVILLE FOUNDATION Vs. ALEXANDER AND ORS.	February 20, 2020
AUROVILLE FOUNDATION, AUROVILLE Vs. ALEXANDER	January 22, 2020
AUSTIN DISTRIBUTORS PRIVATE Vs. HYUNDAI MOTOR INDIA LIMITED	December 23, 2020
AUTHORISED OFFICER Vs. SUB REGISTRAR	July 10, 2020
AVINASHI TOWN PEOPLE WELFARE DEVELOPMENT ASSOCIATION Vs. SECRETARY TO GOVERNMENT,MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	September 14, 2020
AVS TECH BUILDING SOLUTION INDIA PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES	December 4, 2020
AVVAI VILLAGE WELFARE SOCIETY Vs. THE INCOME TAX OFFICER, EXEMPTIONS WARD, THIRUCHIRAPALLI	September 10, 2020
AYYADURAI Vs. TAMIL ALAGI	August 18, 2020
AYYANAR Vs. SANTHI	September 17, 2020
AYYAPPAN Vs. JAHIR HUSSAIN	March 18, 2020
AZHAGU @ AZHAGURAJ Vs. STATE	February 20, 2020
B & A DIGI TACTICAL SOLUTIONS PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	December 22, 2020
B RAJESH Vs. UNION OF INDIA, DR RAJENDRA PRASAD ROAD, NEW DELHI	September 3, 2020
B RAMKUMAR ADITYAN Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU SECRETARIAT	May 13, 2020
B. ANITHA Vs. GENERAL MANAGER - HRD, APPELLATE AUTHORITY, THE KARUR VYSYA BANK LIMITED AND ORS.	December 10, 2020
B. CLARA Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI	October 5, 2020
B. DINESH KUMAR Vs. STATE OF TAMIL NADU	January 27, 2020
B. DINESH KUMAR, ASSISTANT SURGEON, VADAMADURAI PRIMARY HEALTH CENTRE Vs. STATE OF TAMIL NADU,	October 1, 2020
B. ELANGO Vs. STATE	February 12, 2020
B. GEETHA Vs. S. RENUKA	November 3, 2020
B. JANAKIRAMAN Vs. REVENUE DIVISIONAL OFFICER	July 31, 2020
B. NAGARAJAN Vs. MANAGING DIRECTOR	January 31, 2020
B. POONGOTHAI Vs. K. KARUPPUSAMY	December 16, 2020
B. PUSHPARAJ Vs. T. CHINNATHAMBI AND ORS.	September 30, 2020
B. RAJESH KUMAR Vs. R. KUMAR	April 7, 2020
B. RAVI KUMAR Vs. COMMISSIONER OF POLICE, GREATER CHENNAI CORPORATION	September 21, 2020
B. SELVAM Vs. P. KRISHNAMOORTHY	October 14, 2020
B. SELVAM Vs. P.R. RAVI SANKAR	September 17, 2020
B. SHANKAR Vs. UNION OF INDIA	November 3, 2020
B. SHANTHI Vs. GOVERNMENT OF TAMIL NADU	September 23, 2020
B. SIVAKUMAR Vs. STATE OF TAMIL NADU	March 23, 2020
B. STALIN Vs. R. MAHESWARI	October 16, 2020
B. THIRUMALAI Vs. T. S. THIYAGARAJAN	February 3, 2020
B. YAMUNA Vs. PRINCIPAL SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	November 3, 2020
B.A.DURAISWAMY Vs. A.S.KANDASWAMY	February 5, 2020
B.A.SAMPATH KUMAR Vs. STATE REP BY, INSPECTOR OF POLICE	June 5, 2020
B.ANNADURAI Vs. M.THANIKACHALAM	December 7, 2020
B.ARUL Vs. DISTRICT COLLECTOR, KARUR DISTRICT	August 5, 2020
B.ASWANTHRAM Vs. JOINT SECRETARY	July 15, 2020
B.BALEESHWARI Vs. J.GUNAVATHY BABY	February 17, 2020
B.BALRAJ Vs. DIRECTOR GENERAL OF POLICE	June 3, 2020
B.CHAKKARAVARTHYSRIRAMAN Vs. INSPECTOR OF POLICE, C2 PERIYAPALAYAM POLICE STATION	September 14, 2020
B.DINESH RAO Vs. G.SATHEESH BABU	October 13, 2020
B.JONES ALFRED Vs. PRINCIPAL SECRETARY TO GOVERNMENT	June 3, 2020
B.KALEESWARI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD.	October 22, 2020
B.KANCHANA Vs. STATE OF TAMIL NADU	July 6, 2020
B.KASI VISWANATHAN Vs. INCOME TAX OFFICER	February 11, 2020
B.KESAVALU Vs. M.ELLAPPAN	February 5, 2020
B.KUMARESAN Vs. DEPUTY SECRETARY TO GOVERNMENT	March 2, 2020
B.NAVEEN KUMAR Vs. R.P.RAMAESHAN	July 6, 2020
B.PADMANATHAN Vs. STATE OF TAMIL NADU	August 3, 2020
B.R.R.HOLDING PRIVATE LTD. Vs. CHENNAI GARR TECH LIMITED	May 28, 2020
B.RAMAMOORTHY Vs. ASSISTANT DIRECTOR,MINES AND MINERALS DEPARTMENT OF GEOLOGY AND MINING	August 4, 2020
B.RAMAMOORTHY Vs. STATE OF TAMILNADU	June 22, 2020
B.RAMAMOORTHY Vs. STATE OF TAMIL NADU	September 18, 2020
B.SATHISHKUMAR Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS	October 12, 2020
B.SATHYAKALA Vs. STATE	March 2, 2020
B.SELVARAJ Vs. SECRETARY TO GOVERNMENT	February 7, 2020
B.SHANMUKHAM Vs. STATE OF TAMIL NADU	November 11, 2020
B.STALIN Vs. BLOCK EDUCATIONAL OFFICER	July 13, 2020
B.STALIN Vs. PRINCIPAL SECRETARY	July 21, 2020
B.VIJAYALAKSHMI Vs. R.AMARAVATHI	June 30, 2020
BABITHA JAIN Vs. P. THANASEKARAN	October 16, 2020
BABU Vs. STATE	October 5, 2020
BABU Vs. INSPECTOR OF POLICE, W-23, ROYAPETTAH WOMENS POLICE STATION	September 23, 2020
BABU E Vs. S RAMESH	July 14, 2020
BABU M.ABRAHAM Vs. A.ISSAC ABRAHAM	December 23, 2020
BABU PRASANTH Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION	February 14, 2020
BABUJI JACOB Vs. INCOME TAX OFFICER, NON CORPORATE WARD 1(2), CHENNAI	December 8, 2020
BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LIMITED Vs. S.GIRIJA	June 2, 2020
BAJAJ ALLIANE GENERAL INSURANCE CO.LTD Vs. RANJANI	February 17, 2020
BAJAJ ALLIANZ GENERAL INS. CO. LTD Vs. N.S.BALAJI	January 7, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. M.RAJAN	December 22, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SELVANAYAKI	July 14, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SATHYANARAYANAN	December 16, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MANONMANI	December 16, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. S.KRISHNAVENI	November 11, 2020
BAKKIARAJ Vs. STATE, REPRESENTED BY, INSPECTOR OF POLICE	June 8, 2020
BALA GANESH TRANSPORT Vs. SECRETARY TO GOVERNMENT OF INDIA	June 1, 2020
BALA SUBRAMANIYAN Vs. REVENUE DIVISIONAL OFFICER	September 23, 2020
BALABADRINARAYANA GUPTA Vs. S.RAMASUBRAMANIAN	December 10, 2020
BALACHANDER Vs. VISWANATHAN	September 15, 2020
BALAGURUSAMY Vs. STATE	August 5, 2020
BALAJI Vs. SUB INSPECTOR OF POLICE	July 6, 2020
BALAJI Vs. ASSISTANT COMMISSIONER OF POLICE, PATTABIRAM RANGE	July 14, 2020
BALAKRISHNAMURTHY Vs. NATARAJA PADAYACHI	February 27, 2020
BALAMAYILVAGANAM Vs. LICKMICHAND	February 18, 2020
BALAMURALI Vs. SUPERINTENDENT OF POLICE	January 30, 2020
BALAMURUGAN Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, SIVAGANGAI	September 24, 2020
BALAMURUGAN Vs. STATE	April 17, 2020
BALAMURUGAN Vs. STATE	September 8, 2020
BALAMURUGAN Vs. ASSISTANT DIRECTOR, MINES AND MINERALS, MADURAI DISTRICT	October 8, 2020
BALARAMAN Vs. KAMALAM	December 16, 2020
BALASUBBA NAIDU Vs. BALKRISHNA NAICKER	January 6, 2020
BALASUBRAMANIAM RAJALAKSHMI Vs. UNION OF INDIA	January 29, 2020
BALASUBRAMANIAN Vs. STATE	February 25, 2020
BALASUBRAMANIYAN Vs. REVENUE DIVISIONAL OFFICER	August 6, 2020
BALKIS NATCIAR Vs. ARULMIGU ADHEESWARAR THIRUKOIL	February 25, 2020
BALRAJ Vs. REVENUE DIVISIONAL OFFICER,REVENUE DIVISIONAL OFFICE	August 6, 2020
BALU Vs. STATE REP	September 9, 2020
BARATHSINGH Vs. STATE	April 8, 2020
BASAVAMUTHAN Vs. STATE	December 30, 2020
BASHEER Vs. STATE	December 10, 2020
BASHEERA Vs. STATE	March 19, 2020
BASKAR Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEVELOPMENT	August 4, 2020
BASKAR Vs. PADMAVATHY	November 19, 2020
BASKARAN Vs. DEPUTY SUPERINTENDENT OF POLICE	July 9, 2020
BATCHA Vs. N.KUMAR	July 6, 2020
BATCHA Vs. STATE	December 3, 2020
BAXTER (INDIA) PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 19, 2020
BAY FORGE LTD. Vs. ASSISTANT COMMISSIONER	September 16, 2020
BEJAN SINGH EYE HOSPITAL PVT. LTD. AND ORS. Vs. INCOME TAX DEPARTMENT, MADURAI	March 12, 2020
BENJAMIN JACOB Vs. SECRETARY TO GOVT.	September 23, 2020
BENSAN EXIM CORPORATION AND ORS. Vs. THE PRESIDING OFFICER, THE DEBTS RECOVERY TRIBUNAL-II AND ORS.	February 6, 2020
BERYL SELVAMANI Vs. ST. JOHN FREIGHT SYSTEMS LIMITED	October 23, 2020
BETTIAH LOKESH Vs. N.RAMESH	March 12, 2020
BGR ENERGY SYSTEMS LIMITED Vs. ADDITIONAL COMMISSIONER OF GST & CENTRAL EXCISE	December 2, 2020
BHAGIYALAKSHMI Vs. D. GOVINDARAJAN	November 3, 2020
BHAGWANDAS Vs. T.MANOJ	February 14, 2020
BHARANI R. PALUVAL Vs. SRIKANTH NAGOTHI	July 1, 2020
BHARAT HEAVY ELECTRICALS LIMITED Vs. M/S. UB ENGINEERING LIMITED	January 21, 2020
BHARAT KUMAR Vs. VALLABHACHARYA VIDYA SA	November 4, 2020
BHARAT PETROLEUM CORPORATION LTD Vs. P. UMAPATHY	December 22, 2020
BHARAT PETROLEUM CORPORATION LTD. Vs. K.V.SUBBA RAO	February 25, 2020
BHARAT SINGH CHAUHAN Vs. TAMIL NADU STATE CHESS ASSOCIATION	February 3, 2020
BHARATH KUMAR Vs. SASIKALA	August 5, 2020
BHARATH SCANS PRIVATE LIMITED Vs. THAJUNISSA	January 31, 2020
BHARATHI Vs. STATE	March 13, 2020
BHARATHI Vs. STATE OF TAMIL NADU	September 22, 2020
BHARGAVI REDDY Vs. ICICI BANK LIMITED	January 28, 2020
BHARJANA Vs. ADDITIONAL SECRETARY TO THE GOVERNMENT	August 4, 2020
BHARTI AXA GENERAL INSURANCE CO. LTD Vs. NARASIMMAN	March 2, 2020
BHIMA RAZU PRASAD Vs. STATE, REP. BY DEPUTY SUPERINTENDENT OF POLICE	January 6, 2020
BHIMAAS ENGINEERING AND PROJECTS PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-1(2)	October 28, 2020
BHORUKA STEELS LTD Vs. STEEL COMPLEX LTD	November 5, 2020
BHUJ VEER SINGH Vs. PREETAM SINGH	September 23, 2020
BHUVANESWARI Vs. MANI AND ORS.	September 1, 2020
BHUVANESWARI Vs. SUBRAMANIA GOUNDER	December 16, 2020
BHUVANESWARI Vs. SECRETARY TO GOVERNMENT	January 13, 2020
BIBIN P. V. Vs. DISTRICT REVENUE OFFICER	December 7, 2020
BIJAY Vs. RITU	November 18, 2020
BINDHYA JOHN Vs. SUPERINTENDENT OF POLICE	July 7, 2020
BISMI AQUATIC PRODUCTS Vs. SUPERINTENDING ENGINEER	June 26, 2020
BLACK GOLD TECHNOLOGIES Vs. UNION OF INDIA AND ORS.	August 25, 2020
BLUE NILE PROPERTIES PVT., LTD. Vs. SECRETARY TO GOVERNMENT	January 7, 2020
BOARD OF TRUSTEES OF THE PORT OF CHENNAI RAJAJI SALAI Vs. XPRESS CONTAINER LINE (UK) LTD	September 17, 2020
BOLLINENI DEVELOPERS LTD Vs. K SAILENDRA KUMAR	August 21, 2020
BOOMMATHAN AND ORS. Vs. T.R. JEYARAMAN	March 11, 2020
BOSCO PRABU Vs. P.S.MITHRAN	March 10, 2020
BOSEPANDI Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT	September 30, 2020
BRAIND LOUIS Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	March 4, 2020
BRANCH MANAGER Vs. PALANI,	August 25, 2020
BRANCH MANAGER Vs. SAJEETHA	July 7, 2020
BRANCH MANAGER Vs. NATHIYA	July 13, 2020
BRANCH MANAGER Vs. MURUGESAN	December 11, 2020
BRANCH MANAGER Vs. VENNILA	December 11, 2020
BRANCH MANAGER , BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. NARAYANA RAO	March 10, 2020
BRANCH MANAGER , TATA AIG GENERAL INSURANCE CO. LTD. Vs. KRISHNAMOORTHY	June 4, 2020
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD, TIRUPUR Vs. SALOMANRAJ	October 6, 2020
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. R VALLIAMMAL	August 31, 2020
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. T.TAMILMANI	October 7, 2020
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. G. SANTHI	October 12, 2020
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SAMJATH @ SHAMU	December 17, 2020
BRANCH MANAGER, M/S IFFCO TOKIO GENERAL INSURANCE CO LTD , SALEM Vs. CHINNAKKAL	December 15, 2020
BRANCH MANAGER, M/S NATIONAL INSURANCE CO LTD Vs. PERUMAL	December 9, 2020
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. VIDHYA VENKATESH	December 23, 2020
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SELVARANI	September 16, 2020
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. S. RAMESHKUMAR	October 14, 2020
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. GANESHA MOORTHY	December 7, 2020
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. RANI	September 8, 2020
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUDHA	December 18, 2020
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. S. SENTHILKUMAR	September 8, 2020
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. THANGAMMAL	October 13, 2020
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. S. VENKATASAMY	December 17, 2020
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. DHANALAKSHMI	August 6, 2020
BRANCH MANAGER,ORIENTAL INSURANCE COMPANY LIMITED Vs. SATHYAKUMAR	December 15, 2020
BRANCH MANAGER,ORIENTAL INSURANCE COMPANY LIMITED Vs. POONGAVANAM	March 12, 2020
BRIGHT MARKETING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX	February 3, 2020
BRIGHT SPINNERS Vs. D. SAMPATH KUMAR	January 28, 2020
BRUSHMAN INDIA LIMITED AND ORS. Vs. FIRST LEASING COMPANY OF INDIA LTD. AND ORS.	November 9, 2020
BVD POWER PRIVATE LIMITED Vs. STATE TAX OFFICER	February 3, 2020
C VENKATESAN Vs. STATE	July 10, 2020
C. ANANDA ACHARYULU Vs. C. SRIDHAR PRASAD	July 22, 2020
C. ANBARASU Vs. N SATHURDEEN	September 28, 2020
C. ARUL THERESA Vs. SECRETARY TO GOVERNMENT	January 20, 2020
C. ASHOK KUMAR Vs. SANTHAMMAL	February 3, 2020
C. BABU Vs. C. JANAKI	December 15, 2020
C. BALAJI BABU Vs. COMMISSIONER, CHENNAI CORPORATION, CHENNAI	February 24, 2020
C. CHANDRASEKARAN Vs. N. SEKAR	September 23, 2020
C. DAKSHINAMURTHY Vs. CONYBIO HEALTH CARE (INDIA) PVT LTD	October 16, 2020
C. ELANGOVAN Vs. GOVERNMENT OF TAMIL NADU	December 7, 2020
C. GOPALA KRISHNAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	October 15, 2020
C. HARIDOSS Vs. STATE OF TAMIL NADU	December 15, 2020
C. IRUDHAYA RANI METTILDA Vs. V. DIVYA	September 16, 2020
C. JEYAKUMAR Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION	August 3, 2020
C. JOTHI Vs. STATE OF TAMIL NADU	December 18, 2020
C. KISHANLAL Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE	December 22, 2020
C. KUMAR Vs. BRANCH MANAGER	January 22, 2020
C. L KAAVIYA Vs. CHAIRMAN, TNEB OFFICE, NPKRR MAALIGAI, 144, ANNA SALAI, CHENNAI	February 28, 2020
C. M. NATARAJAN Vs. SUBBAMMAL	July 28, 2020
C. MADANRAJ Vs. N. KAMALAMMAL AND ORS.	February 20, 2020
C. MAMIMALA Vs. DIRECTOR RURAL DEVELOPMENT & PANCHAYAT RAJ DEPARTMENT	October 9, 2020
C. MANOHARAN Vs. STATE	October 13, 2020
C. MURUGAN Vs. MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	December 3, 2020
C. NAGAMUTHU Vs. T BRIGHT ROBINSON	September 17, 2020
C. NAVANEETHA KRISHNAN Vs. MANAGING DIRECTOR	January 28, 2020
C. NOORANDAN Vs. BRANCH MANAGER	January 22, 2020
C. P SUBRAMANIAM Vs. DEIVASIGAMANI GOUNDER	October 16, 2020
C. PANDI Vs. SUPERINTENDANT OF POLICE, OFFICE OF SUPERINTENDANT OF POLICE	October 1, 2020
C. PANDI Vs. PRINCIPAL SECRETARY TO GOVERNMENT	September 1, 2020
C. PANDY Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION (KMB) LTD.	January 29, 2020
C. PARAMANATHAN Vs. S. KANNAN	March 11, 2020
C. PARAMESWARAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	March 19, 2020
C. PONMALAR Vs. MATHAIYAN	October 14, 2020
C. RAJAKUMARI Vs. STATE OF TAMIL NADU	October 8, 2020
C. RAMALINGAM Vs. PRESIDING OFFICER I, ADDITIONAL LABOUR COURT, HIGH COURT CAMPUS	March 10, 2020
C. RAMYA Vs. C. GANAMBAL	January 31, 2020
C. RATHINAM Vs. PRINCIPAL SECRETARY INDUSTRIES DEPARTMENT, CHENNAI	October 7, 2020
C. RENGASAMY Vs. N. ALAGAPPAPILLAI	January 22, 2020
C. SAROJINI DEVI Vs. DIRECTOR OF LOCAL FUND AUDITS	January 23, 2020
C. SELVARAJ Vs. ANGATHAL	January 23, 2020
C. TAMIL SELVAN Vs. EXECUTIVE OFFICER	September 2, 2020
C. VIJAYAKUMAR Vs. STATE OF TAMIL NADU	January 13, 2020
C.ALAGU Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT, SIVAGANGAI	September 14, 2020
C.ANNAMALAI Vs. SUPERINTENDING ENGINEER, TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LTD.	September 21, 2020
C.AZHAGARASAN Vs. DIRECTOR OF SCHOOL EDUCATION	September 15, 2020
C.BALAMURUGAN Vs. REVENUE DIVISIONAL OFFICER	August 3, 2020
C.CHANDRASEKARAN Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD.	September 16, 2020
C.DEENATHAYALAPANDIAN Vs. SUB-REGISTRAR, SAYALKUDI MOOKAIYUR ROAD	August 5, 2020
C.JAYABALAN Vs. UNION OF INDIA	June 3, 2020
C.KASI Vs. RAJAM RADHARKRISHNAN	February 4, 2020
C.KRISHNADHAS Vs. DISTRICT COLLECTOR	July 10, 2020
C.MARIMUTHU Vs. COIMBATORE DISTRICT CO-OPERATIVE MILK PRODUCTS UNION LTD.,	July 10, 2020
C.MARYMUTHUKUMARI Vs. STATE OF TAMIL NADU	July 1, 2020
C.MURUGASAMY Vs. INSPECTOR OF POLICE	June 8, 2020
C.P.RAMACHANDRAN Vs. STATE REP	March 2, 2020
C.PALANIYANDI Vs. REVENUE DIVISIONAL OFFICER	August 4, 2020
C.PUSHPAM Vs. REVENUE DIVISIONAL OFFICER, PARAMAKUDI	August 3, 2020
C.PUYALRAMAN Vs. MANAGEMENT OF	March 2, 2020
C.R. KUPPUSAMY Vs. MANAGING DIRECTOR	January 29, 2020
C.RAMASAMY GOUNDER Vs. K.SHANMUGASUNDARAM	September 1, 2020
C.RAMASUBRAMANIAM Vs. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION	December 11, 2020
C.RAMYA Vs. DISTRICT COLLECTOR	July 8, 2020
C.S.SIVANANDAN Vs. KARVY STOCK BROKING LTD.	September 21, 2020
C.S.UDAYAKUMAR Vs. PALANIAMMAL	February 14, 2020
C.SAGAYARAJ Vs. DISTRICT EDUCATIONAL OFFICER, KRISHNAGIRI DISTRICT	January 9, 2020
C.SAMBANDAM Vs. BANUMATHI	September 22, 2020
C.SASIYENDRAN Vs. STATE OF TAMIL NADU	June 2, 2020
C.SHENBAGAMOORTHY Vs. REVENUE DIVISIONAL OFFICER	December 7, 2020
C.SIVASANKARAN Vs. FOREIGNER REGIONAL REGISTRATION OFFICER	September 29, 2020
C.SOUNDARARAJAN Vs. DIRECTOR OF ELEMENTARY EDUCATION	June 3, 2020
C.SUMATHY Vs. COMPETENT AUTHORITY DISTRICT REVENUE OFFICER,COIMBATORE	September 21, 2020
C.SURENDERA DILIP Vs. VICE CHANCELLOR ANNA UNIVERSITY CAMPUS	December 7, 2020
C.SUSEELA Vs. SUB COLLECTOR/REVENUE DIVISIONAL OFFICER	February 5, 2020
C.T.MUTHUKUMARAN Vs. STATE	July 1, 2020
C.UTHAYAKUMAR Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	July 7, 2020
C.V. RAVI Vs. THE INCOME TAX OFFICER, BUSINESS WARD - II (4)	November 30, 2020
C.V.CHANDRASEKARAN Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	September 22, 2020
C.YUVARAJ Vs. R.VENKATARAMANA	December 17, 2020
CA V VENKATA SIVAKUMAR Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA	November 3, 2020
CALIFORNIA SOFTWARE CO., LTD. Vs. COMMISSIONER OF INCOME TAX-I	February 12, 2020
CANARA BANK Vs. VASAN MEDICAL CENTRE(INDIA) PVT LTD.	March 18, 2020
CANARA BANK Vs. DISTRICT COLLECTOR	July 13, 2020
CANARA BANK EMPLOYEES' UNION Vs. CANARA BANK	January 2, 2020
CAPRICORN FOOD PRODUCTS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 23, 2020
CAPT LAKSHMI KRISHNA KUMAR Vs. UNION OF INDIA	March 10, 2020
CAR WORLD Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL	September 16, 2020
CARE 4 LIFE Vs. SECRETARY TO GOVERNMENT	September 10, 2020
CARMEL EDUCATIONAL AND CHARITABLE TRUST Vs. INCOME TAX OFFICER, NON WARD 1(4)	October 5, 2020
CBI INTERNATIONAL Vs. INCOME TAX OFFICER	February 11, 2020
CEE DEE YES HEALTH CARE SERVICES PVT. LTD., Vs. RESERVE BANK OF INDIA	February 28, 2020
CEE DEE YES IT PARKS LTD Vs. RESERVE BANK OF INDIA DEPARTMENT OF BANKING SUPERVISION	October 5, 2020
CENTRAL BOARD OF CUS. AND C. EX., NEW DELHI Vs. T. RADHAKRISHNAN	March 6, 2020
CENTRAL BOARD OF EXCISE AND CUSTOMS Vs. K.G. DENIM LIMITED	January 10, 2020
CENTRAL BOARD OF SECONDARY EDUCATION Vs. MINOR RAANA CARIAPPA KALIANDA	September 29, 2020
CENTRAL LAW COLLEGE Vs. COMMITTEE ON FIXATION OF FEE	June 4, 2020
CENTURY PAPERS LTD Vs. CORONATION LITHO WORKS LTD	November 23, 2020
CHAIRMAN & MANAGING DIRECTOR Vs. RAJINI	July 7, 2020
CHAIRMAN IFET COLLEGE OF ENGINEERING GENGARAMPALAYAM Vs. ARUMUGAM	December 7, 2020
CHAIRMAN TAMIL NADU MEDICAL SERVICES CORPORATION LTD. Vs. JACKSON LABORATORIES PRIVATE LIMITED	September 23, 2020
CHAIRMAN, RAASI POLYTECHNIC COLLEGE Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	September 14, 2020
CHAKKARABANI Vs. GOPAL GOUNDER	January 9, 2020
CHAKRAPANI NAIDU Vs. G. BABU	October 14, 2020
CHAKRAVARTHY Vs. JAYAPRAKASH	December 21, 2020
CHANDIRASEKARAN Vs. STATE	October 28, 2020
CHANDRA Vs. KAKUMANI ADIKESAVALU CHETTY CHARITIES	February 21, 2020
CHANDRA AMMAL Vs. VEDAMANICKAM	January 6, 2020
CHANDRA SINGH Vs. COMMISSIONER	June 9, 2020
CHANDRAN Vs. U.ENKELS	October 15, 2020
CHANDRAN Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING DEPARTMENT,	September 21, 2020
CHANDRAN Vs. DISTRICT COLLECTOR SIVAGANGAI DISTRICT	September 22, 2020
CHANDRAPPA Vs. S.VIJAYENDRA	February 12, 2020
CHANDRASEKAR Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT,RAMANATHAPURAM	September 24, 2020
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CHANDRASEKARAN ANBARASI Vs. CHANDRASEKARAN SHIVAKUMAR	February 10, 2020
CHANGE INDIA Vs. K.SHANMUGAM	September 15, 2020
CHECKPOINT APPAREL LABELING SOLUTIONS INDIA PVT. LTD. Vs. COMMR. OF GST AND C. EX., CHENNAI	February 14, 2020
CHELLADURAI Vs. SUDALAIMUTHU	September 30, 2020
CHELLAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT	September 17, 2020
CHELLAMMAL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	July 10, 2020
CHELLIAH Vs. PRINCIPAL SECRETARY	March 6, 2020
CHENNAI GOODS TRANSPORT OWNERS SERVICE Vs. THIRUVALLORE DISTRICT GOODS TRANSPORT OWNERS SERVICE	March 23, 2020
CHENNAI GOODS TRANSPORT OWNERS SERVICE INDUSTRIAL COOPERATIVE SOCIETY LIMITED AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.	March 23, 2020
CHENNAI GUEST HOUSE PVT LTD Vs. INDIAN BANK LTD	October 28, 2020
CHENNAI HOARDINGS ASSOCIATION Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, MUNICIPAL ADMINISTRATION DEPARTMENT AND ORS.	March 11, 2020
CHENNAI JUTE COMPANY Vs. VIRKSHA ASSOCIATES	September 23, 2020
CHENNAI KUMARA KOTTAM SREE SIVA SUBRAMANIASWAMI SEVARTHIGAL SANGAM Vs. ARULMIGU KUMARA KOTTAM, SRI SIVA SUBRAMANIASWAMI TEMPLE AND ORS.	January 28, 2020
CHENNAI METRO RAIL LIMITED Vs. LANCO INFRATECH LIMITED	October 15, 2020
CHENNAI METROPOLITAN CO-OPERATIVE HOUSING SOCIETY LTD. Vs. INSPECTOR GENERAL OF REGISTRATION	January 23, 2020
CHENNAI PETROLEUM CORPORATION LIMITED Vs. LAKSHMI TRAVELS	December 8, 2020
CHENNAI PORT TRUST Vs. CHETTINAD LOGISTICS (P.) LTD.	November 11, 2020
CHERIAN ABRAHAM Vs. MADRAS MEDICAL MISSION, NO 4-A, CHENNAI	December 14, 2020
CHETAN KOTHARI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	February 12, 2020
CHIDAMBARESWARAN Vs. SHYAM HOTELS AND RESTAURANTS, CHENNAI	September 4, 2020
CHIEF EDUCATIONAL OFFICER Vs. R. RAJA	February 19, 2020
CHINNA MANTHADI Vs. N.ROSI MANTHADI	September 23, 2020
CHINNADURAI Vs. KUMARARAJA	August 13, 2020
CHINNAIYA Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS	December 7, 2020
CHINNAIYA @ CHINNAPAIYAN Vs. STATE	January 29, 2020
CHINNAIYAN Vs. REVENUE DIVISIONAL OFFICER	August 6, 2020
CHINNAKANNU Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	October 1, 2020
CHINNAMMAL Vs. ARULMARY	February 25, 2020
CHINNAMMAL Vs. SIDDHA GOUNDER (DIED)	June 2, 2020
CHINNAMMAL AND ORS. Vs. JITENDRA B. CHOPRA	August 26, 2020
CHINNAN Vs. REVENUE DIVISIONAL OFFICER, MADURAI	September 18, 2020
CHINNANAN Vs. SIVANMALAI GOUNDER	November 23, 2020
CHINNAPPAN Vs. VIJAYALAKSHMI	December 8, 2020
CHINNASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE	June 22, 2020
CHINNATHAMBI Vs. STATE	March 5, 2020
CHINNATHAMBI Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME	September 16, 2020
CHITHIRAVEL Vs. ASSISTANT DIRECTOR, TAMIL NADU MINES AND MINERALS DEPARTMENT	September 14, 2020
CHITRA Vs. S. DEVI	March 2, 2020
CHITRAKALA Vs. STATE REP	August 27, 2020
CHITTU ALIAS PALANIAPPAN Vs. NARAYANA GOUNDER	December 23, 2020
CHOCKALINGAM Vs. DEVARAJ	January 20, 2020
CHOKKALINGAM SUDHAKAR Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, NON-CORPORATE WARD 18(1)	November 19, 2020
CHOLAMANDALAM GENERAL INSURANCE CO.LTD. Vs. MURKESAN	May 7, 2020
CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED Vs. MS. M.KALAIVANI	May 7, 2020
CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED Vs. M.ASHOK KUMAR	May 14, 2020
CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED Vs. K.KUMAR	May 7, 2020
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. ANANDAN	March 11, 2020
CHOLAMANDALAM MS GENL INS CO., LTD. Vs. N.PARTHIBAN AND ANOTHER	May 5, 2020
CHOLAMANDALAM MS GENL. INS. CO. LTD. Vs. AYYANNAR S. AND ORS.	May 11, 2020
CHOOLAI ARULMIGHU PACHAIAMMAN & VEMBULIAMMAN THIRUKOIL SEVA TRUST Vs. S.MANIKANDAN	September 14, 2020
CHRISTUDHAS Vs. STATE	July 20, 2020
CINNATHAMBI Vs. STATE OF TAMIL NADU	December 15, 2020
CITIFINANCIAL RETAIL SERVICES INDIA LTD., Vs. DOVE FINANCE LTD.	March 9, 2020
CLAIRE JOSEPHINE CARNOT Vs. ARAMAND DE LA VICTOIRE	February 3, 2020
CLUB INDIA RESORTS AND METRO HOTELS PRIVATE LIMITED Vs. SUPERINTENDENT OF POLICE	February 11, 2020
CO-OPERATIVE SUB REGISTRAR Vs. BALARAMAN	February 21, 2020
COIMBATORE JEWELLERS INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 19, 2020
COMISSIONER OF GST & CENTRAL EXCISE Vs. PAY PAL INDIA PVT. LTD.	July 10, 2020
COMMISSIONER Vs. SECRETARY	October 1, 2020
COMMISSIONER Vs. KRISHNA P.NAIR	February 24, 2020
COMMISSIONER BLOCK DEVELOPMENT OFFICE Vs. SARASU	December 1, 2020
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. JSW STEEL LTD.	February 13, 2020
COMMISSIONER OF COMMERCIAL TAXES Vs. RAMCO CEMENTS LTD.	March 9, 2020
COMMISSIONER OF CUSTOMS Vs. SHIPPING SERVICES	January 27, 2020
COMMISSIONER OF CUSTOMS Vs. MAGAL ENGG TECH PVT LTD	November 30, 2020
COMMISSIONER OF CUSTOMS Vs. MEDREICH STERILAB LTD	January 6, 2020
COMMISSIONER OF GST & CENTRAL EXCISE Vs. HYUNDAI MOTOR INDIA LIMITED	January 28, 2020
COMMISSIONER OF GST & CENTRAL EXCISE Vs. GLOVIS INDIA PRIVATE LIMITED	March 10, 2020
COMMISSIONER OF INCOME TAX CORPORATE WARD 3(4) CHENNAI Vs. B.SURESH KUMAR	September 16, 2020
COMMISSIONER OF INCOME TAX Vs. VVA HOTELS PRIVATE LIMITED	September 21, 2020
COMMISSIONER OF INCOME TAX Vs. SHREYANS BADOLA	November 5, 2020
COMMISSIONER OF INCOME TAX Vs. VEL R. RANGARAJAN SAGUNTHALA RANGARAJAN	October 14, 2020
COMMISSIONER OF INCOME TAX Vs. K. KANNAGI AND ORS.	March 5, 2020
COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR AGARWAL	November 27, 2020
COMMISSIONER OF INCOME TAX Vs. A.R.BUILDERS & DEVELOPERS P LTD.	February 25, 2020
COMMISSIONER OF INCOME TAX Vs. TIRUCHIRAPALLI DISTRICT CENTRAL CO-OPERATIVE BANK LTD.	July 27, 2020
COMMISSIONER OF INCOME TAX Vs. TVS SHRIRAM GROWTH FUND	September 28, 2020
COMMISSIONER OF INCOME TAX Vs. SANKHYA TECHNOLOGIES PVT. LTD.	August 20, 2020
COMMISSIONER OF INCOME TAX Vs. DEWA PROPERTIES LTD .	July 6, 2020
COMMISSIONER OF INCOME TAX Vs. SHARDLOW INDIA LTD.	July 16, 2020
COMMISSIONER OF INCOME TAX Vs. ARCHEAN GRANITES PRIVATE LTD.,	July 13, 2020
COMMISSIONER OF INCOME TAX Vs. TIDEL PARK LIMITED	July 7, 2020
COMMISSIONER OF INCOME TAX Vs. M. KRISHNAMOORTHY	January 27, 2020
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MACHINE WORKS LTD.	January 28, 2020
COMMISSIONER OF INCOME TAX Vs. B.S.VENKATESAN	September 23, 2020
COMMISSIONER OF INCOME TAX Vs. SPL INFRASTRUCTURE PVT. LTD.	August 7, 2020
COMMISSIONER OF INCOME TAX Vs. CITY LUBRICANTS PVT LTD CHENNAI	September 2, 2020
COMMISSIONER OF INCOME TAX CHENNAI Vs. ZYLOG SYSTEMS LIMITED	September 16, 2020
COMMISSIONER OF INCOME TAX CHENNAI Vs. MANISH D.JAIN	December 16, 2020
COMMISSIONER OF INCOME TAX NON CORPORATE CIRCLE 10 (2) CHENNAI Vs. J. VINOD KUMAR HUF	December 16, 2020
COMMISSIONER OF INCOME TAX NON CORPORATE CIRCLE 10(2) CHENNAI Vs. J. ASHOK KUMAR & SONS	December 16, 2020
COMMISSIONER OF INCOME TAX, BUSINESS WARD III (4) CHENNAI Vs. GRK REDDY & SONS (HUF)	December 16, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. JANAK SHANTILAL MEHTA	December 16, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SHRIRAM OWNERSHIP TRUST	December 8, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. UNITED INDIA INSURANCE COMPANY CHENNAI	December 8, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. A.JAGADEESWARI	March 2, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. RIKHABCHAND VINOD KUMAR	November 5, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ORIGINAL KERALA JEWELLERS, CHENNAI	December 7, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. HABIB ABDUL LATIF	December 7, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. HYUNDAI MOTOR INDIA LTD.	September 23, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SANMAR SPECIALITY CHEMICALS LTD.	September 14, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. STERLING TREE MAGNUM INDIA LTD.	October 9, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. S. MAHALAKSHMI	February 7, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. VASUMATHI	November 5, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ASIAN PEROXIDES LTD	October 12, 2020
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ANNA POORNA RE-ROLLING PVT. LTD.	September 14, 2020
COMMISSIONER OF INCOME TAX, CHENNAI I Vs. THE INCOME TAX SETTLEMENT COMMISSION AND ORS.	May 19, 2020
COMMISSIONER OF INCOME TAX, CIRCLE, TIRUNELVELI Vs. VETRIVEL MINERALS, KEERAIKARANTHATTU	July 21, 2020
COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 2 Vs. HANON AUTOMOTIVE SYSTEMS INDIA PRIVATE LTD.	October 16, 2020
COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-3 Vs. THIRU AROORAN SUGAR LTD.	August 4, 2020
COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-3 CHENNAI Vs. VISUAL GRAPHICS COMPUTING SERVICES INDIA PRIVATE LIMITED	August 19, 2020
COMMISSIONER OF INCOME TAX, MEDIA CIRCLE Vs. EMGEEYAR PICTURES P. LTD.	September 18, 2020
COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE-10(2) Vs. J. ASHOK KUMAR	November 5, 2020
COMMISSIONER OF INCOME TAX, SALEM Vs. VASAVI MANIKANDAN HOSPITAL TRUST	February 24, 2020
COMMISSIONER OF INCOME TAX, TIRUNELVELI Vs. N. VISWANATH	October 5, 2020
COMMISSIONER OF INCOME TAX, TIRUNELVELI Vs. VETRIVEL MINERALS KEERAIKARAN THATTU	October 6, 2020
COMMISSIONER OF INCOME TAX, TIRUNELVELI Vs. PADMAVATHI	October 6, 2020
COMMISSIONER OF INCOME TAX, TRICHY Vs. SENGUNTHAR MATRICULATION HIGHER SECONDARY SCHOOL	September 25, 2020
COMMISSIONER OF INCOME TAX-II, COIMBATORE Vs. LAKSHMI MACHINE WORKS LTD	November 3, 2020
COMMISSIONER OF INCOME TAX-IV Vs. M.A. JACOB & COMPANY	September 15, 2020
COMMISSIONER, GUDALUR MUNICIPALITY, GUDALUR Vs. EMPLOYEES PROVIDENT FUND, REGIONAL OFFICE	February 18, 2020
CONGRUENT INFOTECH PVT. LTD Vs. REGIONAL DIRECTOR, SOUTHERN REGION, MINISTRY OF COMPANY AFFAIRS	January 13, 2020
CONTINUUM WIND ENERGE (INDIA) PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI	October 5, 2020
CORRESPONDENT ST. JOHNS MATRIC HIGHER SECONDARY SCHOOL MELAKKAL MAIN ROAD KOCHADAI Vs. STATE OF TAMIL NADU	February 25, 2020
CORRESPONDENT ST.IGNATIUS CONVENT HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION	January 22, 2020
CORRESPONDENT, AMALI GIRLS HIGHER SECONDARY SCHOOL, IRUDAYAKULAM, VICKRAMASINGAPURAM, TIRUNELVELI DISTRICT Vs. STATE OF TAMILNADU	January 9, 2020
CORRESPONDENT, ST ANTONYS GIRLS PRIMARY SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION	June 2, 2020
COTTON BLOSSOM (INDIA) PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER - II, EMPLOYEES PROVIDENT FUND ORGANISATION	August 7, 2020
CUDDALORE DISTRICT FISH TRADERS ASSOCIATION Vs. COLLECTOR CUDDALORE DISTRICT	October 1, 2020
CUDDALORE DISTRICT RETIRED OFFICIAL ASSOCIATION Vs. STATE OF TAMIL NADU	May 15, 2020
CUDDALORE DISTRICT SARAVANA BHAVA CONSUMER CO-OPERATIVE WHOLESALE STORES Vs. N.VINAYAGAM	September 17, 2020
CYNTHIA K THELEEPAN Vs. RESERVE BANK OF INDIA, FORT GLACIS	October 5, 2020
D PREM ANANTH Vs. STATE OF TAMILNADU	September 1, 2020
D. BALASUNDARAM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 29, 2020
D. CHANDRAKASAN Vs. STATE	October 15, 2020
D. GEETHA Vs. G. THANGARASU	September 18, 2020
D. HEM SENTHIL RAJ Vs. STATE	September 2, 2020
D. I. CHELLADURAI Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI	November 2, 2020
D. KUMAR Vs. RAICHAND DAGA	August 3, 2020
D. LATHA Vs. DIRECTOR GENERAL OF POLICE	January 29, 2020
D. MAHENDRA KUMAR JAIN Vs. R. DAMODARAN	January 22, 2020
D. PACKIAMANI Vs. MINOR P ELAKKIYA	August 24, 2020
D. PADMA Vs. K. R. KANNAN	October 6, 2020
D. RAMA Vs. STATE	September 8, 2020
D. RAMAKRISHNAN Vs. DISTRICT COLLECTOR SALEM DISTRICT, SALEM	October 5, 2020
D. RAMASAMY Vs. N. MARRAPPAN	January 31, 2020
D. SANKAR Vs. THE GOVERNMENT OF TAMIL NADU	July 27, 2020
D. SELVAN CHRISTOPHER SENIOR PERSONAL CLERK PUBLIC DEPARTMENT AND ORS. Vs. STATE OF TAMIL NADU	October 29, 2020
D. SHANTHI Vs. C. RAJMOHAN	December 17, 2020
D. SILUVAI VENANCE Vs. STATE	July 24, 2020
D. SUMATHI AND ORS. Vs. S. GOKULNIVAS AND ORS.	August 14, 2020
D. SURESHKUMAR Vs. PRINCIPAL SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY	January 9, 2020
D. SYED YOUSUFF SAHIB Vs. ANWHAR RAAJHAA, CHAIRMAN	October 13, 2020
D. THAMARAI SELVAN Vs. TAMIL NADU DR M. G. R. MEDICAL UNIVERSITY	December 23, 2020
D. VENKATRAMAN(DECEASED Vs. D.G. PREMALATHA	March 4, 2020
D.ANANDHAN Vs. R.KALAVATHI	February 19, 2020
D.BALAKRISHNAN Vs. DISTRICT COLLECTOR	June 2, 2020
D.CHARLES Vs. TAHSILDAR	July 9, 2020
D.DHANALAKSHMI Vs. STATE OF TAMIL NADU	September 24, 2020
D.GAJENDRAN Vs. DHARMASAMVARTHINIAMMAL	February 4, 2020
D.GOPALA KRISHNAN Vs. R.J.VEERAGAVAN	February 13, 2020
D.INDHARANI Vs. A.SRINIVASAN	November 6, 2020
D.JOHN Vs. P.PANDIAN	October 5, 2020
D.KATHIRVEL Vs. STATE	March 12, 2020
D.MARTIN JOHN Vs. SUPERINTENDENT OF POLICE	December 16, 2020
D.MESHACK PETER Vs. DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR	September 14, 2020
D.MUTHU GANESH Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD.	January 22, 2020
D.MUTHUVADIVELU Vs. STATE	December 9, 2020
D.PAKKIYARANI Vs. REVENUE DIVISIONAL OFFICER,REVENUE DIVISIONAL OFFICE,TIRUNELVELI DISTRICT	August 3, 2020
D.PANDIARAJ Vs. UNION OF INDIA	September 17, 2020
D.S.MANIKANDAN Vs. ASSISTANT COMMISSIONER OF POLICE	July 14, 2020
D.S.VELMURUGAN Vs. M.C.RAVIKUMAR	March 9, 2020
D.SAI VENUGOPAL Vs. STATE REPRESENTED BY	June 29, 2020
D.SANTHANADURAI Vs. A.NISHANTH JOE RAJ	July 21, 2020
D.SARATHKUMAR Vs. ASSISTANT DIRECTOR, MINES AND MINERALS,THOOTHUKUDI DISTRICT	September 23, 2020
D.SAROJINI Vs. CHAIRMAN,	January 21, 2020
D.SASIKUMAR Vs. DIRECTOR, ELEMENTARY EDUCATION	December 11, 2020
D.SELVAM Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE, NETHIMEDU SALEM	January 20, 2020
D.SETHUPATHI Vs. SECRETARY TO GOVERNMENT, HOME (POLICE V) DEPARTMENT	September 17, 2020
D.SHENBAGA GURUNATHAN Vs. P.SIVASANKARI	September 25, 2020
D.SOUNDARARAJAPANDIAN Vs. STATE OF TAMIL NADU	February 27, 2020
D.SRIDHAR Vs. G.VENKATESAN	January 7, 2020
D.SRINIVASAN Vs. COMMISSIONER	July 8, 2020
D.SUNDARAPANDIYAN Vs. PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT	June 1, 2020
D.SURESH Vs. DISTRICT COLLECTOR, PUDUCHERRY	February 7, 2020
D.V. MURUGAN Vs. STATE OF TAMIL NADU	January 13, 2020
D.VELAZHAGAN Vs. STATE OF TAMIL NADU	September 23, 2020
D.VIJAYALAKSHMI Vs. V.HARISELVAN	January 8, 2020
D.VIMALA Vs. S.BALAJI SINGH	December 8, 2020
DALMIA CEMENT (BHARAT) LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS (REFUNDS)	January 3, 2020
DAMODARAN Vs. RANIAMMAL	January 7, 2020
DANISH MISSION HOSPITAL Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER	August 4, 2020
DASS MEDIA PRIVATE LIMITED Vs. INCOME TAX OFFICER, CORPORATE WARD-1(4) AND ORS.	December 15, 2020
DAVINCI LEATHER PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS, CHENNAI IV COMMISSIONERATE AND ORS.	February 21, 2020
DAWOOD BASHA Vs. STATE OF TAMIL NADU	November 3, 2020
DEEPA Vs. STATE	September 17, 2020
DEEPAK Vs. STATE REP. BY	June 25, 2020
DEMOCRATIC CORRUPTION LIBERATION FRONT Vs. STATE OF TAMIL NADU	July 14, 2020
DENTAL COUNCIL OF INDIA Vs. PSR LAKHMI BHUVANESHWARI PREETHI	September 8, 2020
DEPUTY DIRECTOR, OFFICE OF THE JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. ASSET RECONSTRUCTION COMPANY	June 2, 2020
DEPUTY GENERAL MANAGER, SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. ANNAMALAI HOTELS (PVT.) LTD.	August 25, 2020
DEPUTY SUPERINTENDENT OF POLICE Vs. THIRUMURUGAN GANDHI	October 15, 2020
DEVARAJ BHARATH BHUSHAN Vs. K.MOORTHY	January 22, 2020
DEVARAJAN Vs. C.P. MYTHILI	August 27, 2020
DEVARAJI GOUNDER Vs. KAMALANATHAN	November 3, 2020
DEVARSHOLA TEA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II	January 31, 2020
DEVENDRAN @ DEVA Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE,KUMBAKONAM	September 17, 2020
DEVI Vs. EXECUTIVE MAGISTRATE-CUM-DEPUTY COMMISSIONER OF POLICE	September 25, 2020
DEVIKA Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT	January 2, 2020
DHAMU @ DHAMODHARAN Vs. HOME SECRETARY TO GOVERNMENT OF TAMIL NADU	September 16, 2020
DHANAKOTTI Vs. MANICKAM	June 4, 2020
DHANALAKSHMI Vs. SIVAKUMAR	December 3, 2020
DHANALAKSHMI SRINIVASAN CHIT FUNDS P LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	March 5, 2020
DHANAM Vs. M/S VIJAYANAND ROAD LINES LTD.	March 10, 2020
DHANANJEZHIYAN Vs. KUPPU	January 7, 2020
DHANAPACKIAM Vs. DISTRICT COLLECTOR, DINDIGUL, DINDIGUL DISTRICT	September 21, 2020
DHANASEKAR Vs. DEPUTY SUPERINTENDENT OF POLICE	January 23, 2020
DHANASEKAR PANDIYAN Vs. ASSISTANT DIRECTOR	September 16, 2020
DHANASEKARI AND ORS. Vs. UNION TERRITORY OF PUDUCHERRY AND ORS.	September 23, 2020
DHARANI MUTHUKUMAR Vs. DISTRICT COLLECTOR	January 29, 2020
DHARMALINGAM AND ORS. Vs. THE SPECIAL TAHSILDAR	October 5, 2020
DHARMARAJ Vs. STATE REP. BY	June 26, 2020
DHARMARAJ Vs. INSPECTOR GENERAL OF REGISTRATION	July 6, 2020
DHARMARAJ Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT	August 4, 2020
DHILIP KUMAR Vs. R. MAHARAJAN AND ORS.	August 17, 2020
DHURAIPANDIAN Vs. V. CHANDRAN	June 4, 2020
DIAMOND FOOTCARE UDYOG PVT. LTD. Vs. TAMIL NADU TEXTBOOK AND EDUCATIONAL SERVICES CORPORATION	June 1, 2020
DILIP KUMAR Vs. SENIOR INTELLIGENCE OFFICER	May 4, 2020
DILIPKUMAR Vs. UMAMAHESWAR	November 3, 2020
DINESH Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINES DEPARTMENT	August 5, 2020
DINESH KUMAR Vs. SUPERINTENDENT OF POLICE	July 6, 2020
DINESH KUMAR Vs. PRIYANKA	September 15, 2020
DINESH PANDI Vs. STATE REP. BY	June 16, 2020
DINESH VARMA Vs. REVENUE DIVISIONAL OFFICER,REVENUE DIVISIONAL OFFICE	August 6, 2020
DINESKUMAR Vs. REVENUE DIVISIONAL OFFICER	September 18, 2020
DIRECTOR GENERAL Vs. NATIONAL SAMPLE SURVEY ORGANISATION	July 23, 2020
DIRECTOR GENERAL OF POLICE Vs. KOLUMBUS	January 23, 2020
DIRECTOR GENERAL OF POLICE Vs. K. PITCHAI, DEPUTY SUPERINTENDENT OF POLICE	December 4, 2020
DIRECTOR GENERAL OF POLICE Vs. C.VIJAYA BASKAR	February 14, 2020
DIRECTOR OF ELEMENTARY EDUCATION Vs. P. MANIKANDAN	January 22, 2020
DIRECTOR OF FAMILY WELFARE Vs. S POORNACHANDRAN	August 31, 2020
DIRECTOR OF SCHOOL EDUCATION Vs. CORRESPONDENT, ST.BERNADETTS HIGHER SECONDARY SCHOOL	September 14, 2020
DIRECTOR OF SCHOOL EDUCATION, Vs. M.VENKATASAMY NAICKER	June 3, 2020
DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS Vs. A. BRINDA	August 4, 2020
DISHNET WIRELESS LIMITED Vs. UNION OF INDIA	January 8, 2020
DISTRICT COLLECTOR Vs. RAJESWARI	January 28, 2020
DISTRICT COLLECTOR Vs. A.BABY	July 8, 2020
DISTRICT COLLECTOR CUM LAND ACQUISITION OFFICER Vs. NARAYANI NARASA	October 1, 2020
DIVISINAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. P.KARTHIKEYAN	July 17, 2020
DIVISIONAL MANAGER Vs. S.PARGUNAN	February 3, 2020
DIVISIONAL MANAGER Vs. KARTHIKA	September 11, 2020
DIVISIONAL MANAGER Vs. LAKSHMI	June 4, 2020
DIVISIONAL MANAGER Vs. KRISHNAMOORTHY	July 10, 2020
DIVISIONAL MANAGER Vs. AMMU	November 10, 2020
DIVISIONAL MANAGER UNITED INDIA INSURANCE Vs. THIRU SHANKAR	November 5, 2020
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. R.DAMODHARAN	March 5, 2020
DIVISIONAL MANAGER, M/S NEW INDIA ASSURANCE CO LTD Vs. MEENATCHI	September 16, 2020
DIVISIONAL MANAGER, NATIONAL INSURANCE CO , LTD Vs. SHANTHI	December 8, 2020
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. D. UDAYKUMAR	February 27, 2020
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. GOVINDAN	March 23, 2020
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. V. DAMODARAN	July 15, 2020
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD Vs. SHURESH KUMAR	March 4, 2020
DIVISIONAL MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. GOVINDARAJI	December 4, 2020
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. M. SURESH	October 1, 2020
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO.LTD., Vs. RANI	February 18, 2020
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED, MADURAI Vs. R. RAJKUMAR SAMUEL	December 21, 2020
DIVISIONAL MANAGER,UNITED INDIA INSURANCE Vs. RUKUMANI	February 3, 2020
DIVYA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	July 21, 2020
DIVYA MARY ELIAS Vs. GOVERNMENT OF INDIA	September 22, 2020
DIWAN MOHAMED MEMORIAL Vs. R. SUMATHI	January 27, 2020
DLF HOME DEVELOPERS LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION	July 9, 2020
DLF UTILITIES LTD. Vs. UNION OF INDIA AND ORS.	May 19, 2020
DOLLAR INDUSTRIES (SPINNING DIVISION) Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE CUSTOMS AND SERVICE TAX, DINDIGUL AND ORS.	November 3, 2020
DOLPHIN SECURITY SERVICE Vs. REGIONAL PROVIDENT FUND	February 5, 2020
DOMINIC PRABHU Vs. INSPECTOR OF POLICE	December 7, 2020
DON BOSCO MAT HR SEC SCHOOL, Vs. R. VIJAYAKUMAR PHYSICAL DIRECTOR (RETIRED)	December 18, 2020
DOOSAN EMPLOYEES UNION Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.	October 1, 2020
DOOSAN INFRACORE INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER, OFFICE OF THE COMMISSIONER OF GST AND CENTRAL EXCISE	August 5, 2020
DR C.DHARSHAN Vs. STATE OF TAMIL NADU	June 1, 2020
DR G.GOWTHAMAN Vs. JOINT DIRECTOR, MEDICAL & RURAL HEALTH SERVICES	June 1, 2020
DR. R. AGILA Vs. REGISTRAR,TAMIL NADU AGRILCULTURAL UNIVERSITY	July 22, 2020
DRAVIDA MUNNETRA KAZHAGAM Vs. THE STATE OF TAMIL NADU AND ORS.	April 16, 2020
DURAI Vs. M.INDIRAMANI	October 15, 2020
DURAI Vs. STATE	March 10, 2020
DURAI Vs. REVENUE DIVISIONAL OFFICER	December 7, 2020
DURAIMANIKAM Vs. CHIEF ENGINEER	May 19, 2020
DURAIMANIKAM Vs. CHIEF ENGINEER (GENERAL) PUBLIC WORKS DEPARTMENT	June 23, 2020
DURAIPANDI NADAR Vs. DHANARAJ	December 11, 2020
DURAISAMY Vs. DISTRICT REVENUE OFFICER	July 6, 2020
DURAISAMY Vs. COMMISSIONER, MADURAI CITY MUNICIPAL CORPORATION, TALLAKULAM, MADURAI	December 8, 2020
DURAISAMY Vs. MARIMUTHU	February 25, 2020
DURANIRAM Vs. RATHINAM	July 31, 2020
DURGA Vs. CHINNAPPARAJ	November 6, 2020
DURGA Vs. STATE OF TAMIL NADU	November 2, 2020
E ANANDHAN @ ANAND Vs. G. KANNAIYAN	August 19, 2020
E S SAMRAJ Vs. S.SRINIVASAN	November 18, 2020
E SOBANA Vs. G. LOGANATHAN	December 21, 2020
E. DEVARAJ S/O. EATHI Vs. STATE OF TAMIL NADU	March 11, 2020
E. JANAKI Vs. STATE OF TAMIL NADU	July 9, 2020
E. LENIN Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, CHENNAI	January 2, 2020
E. RAJA Vs. K. KALAISELVI	February 3, 2020
E. RAJKUMAR Vs. STATE OF TAMIL NADU	March 4, 2020
E. RAVICHANDRAN Vs. R. SHANMUGASUNDARAM	October 16, 2020
E. RENGANATHAN Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD.	December 14, 2020
E. SUBRAMANIAN Vs. STATE	February 13, 2020
E. V. K. S. ELANGOVAN Vs. CITY PUBLIC PROSECUTOR, CHENNAI	December 22, 2020
E. V. K. S. ELANGOVAN Vs. CITY PUBLIC PROSECUTOR	December 16, 2020
E.ARPUTHADHAS Vs. E.JOSEPH	February 13, 2020
E.CHELSIA Vs. CHAIRMAN	March 9, 2020
E.GOPINATH Vs. CHIEF WORKSHOP MANAGER	October 13, 2020
E.HARIHARANE Vs. STATE OF TAMIL NADU	February 4, 2020
E.I.D.PARRY INDIA LIMITED Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION COMPANY	September 15, 2020
E.RAVI Vs. VICE CHANCELLOR, TAMIL NADU OPEN UNIVERSIT	January 2, 2020
E.S.SHANMUGAM Vs. MD METROPOLITAN TRANSPORT CORPORATION LTD	December 17, 2020
E.S.VADIVEL CHETTIYAR Vs. ARUMUGAM	December 9, 2020
E.SAKTHIVEL Vs. M.NANDHINI	September 14, 2020
E.THAGAVELU Vs. E.SUBRAMANIYAM (DIED)	June 2, 2020
E.VIJAYABHARATHI Vs. THE REGISTRAR	June 16, 2020
EAST COAST CONSTRUCTION AND INDUSTRIES LTD Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 6, 2020
EASU @ ADHIKESAVALU Vs. D. JAYANTHI	September 24, 2020
EASUN HOLDINGS PRIVATE LIMITED Vs. STANDARD CHARTERED BANK	January 22, 2020
EASUN PRODUCTS OF INDIA PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION AND CHIEF CONTROLLER OF REVENUE AUTHORITY	July 9, 2020
EASWARI Vs. MOHAMED IBRAHIM	January 3, 2020
EDAPPADI HANDLOOM WEAVERS CO-OPERATIVE PRODUCTION & SALE SOCIETY LTD Vs. SRI RAM AUTO CONSULTING AND SERVICE CENTRE	December 23, 2020
ELA GANAPATHI Vs. GOVERNMENT OF TAMIL NADU	August 21, 2020
ELANGOVAN Vs. DISTRICT REVENUE OFFICER	July 10, 2020
ELANGOVAN Vs. STATE OF TAMIL NADU	October 5, 2020
ELAVARASAN Vs. SAKTHIVEL	November 30, 2020
ELECTRONIC CORPORATION OF TAMIL NADU LIMITED Vs. HCL INFOSYSTEMS LIMITED	January 27, 2020
ELECTRONICS CORPORATION OF TAMIL NADU LIMITED Vs. ICMC CORPORATION LIMITED	January 24, 2020
ELGI EQUIPMENTS LIMITED Vs. UNION OF INDIA	June 3, 2020
ELGI EQUIPMENTS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	September 25, 2020
ELITE FURNITURE MART Vs. ASSISTANT COMMISSIONER (CT) (FAC)	March 9, 2020
EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S.TEXMO INDUSTRIES	October 8, 2020
EMPLOYEES STATE INSURANCE CORPORATION Vs. TIDC INDIA, (UNIT OF TUBE INVESTMENTS INDIA LTD ), AMBATTUR, CHENNAI	September 22, 2020
EMPLOYEES STATE INSURANCE CORPORATION, REGIONAL OFFICE (TAMIL NADU) AND ORS. Vs. NEYVELI LIGNITE CORPORATION LIMITED	August 12, 2020
EMPLOYERS FEDERATIONS OF SOUTHERN INDIA Vs. THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) -III	September 9, 2020
ENKAY VISIONS (P) LTD. Vs. DOORDARSHAN AND ORS.	September 25, 2020
EQUITAS SMALL FINANCE BANKING LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER – II	August 7, 2020
ERODE DISTRICT GENERAL WORKERS UNION (CITU) Vs. GOVERNMENT OF TAMIL NADU	October 1, 2020
ESAKKIMUTHU Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	July 2, 2020
ESAKKIYAPPAN Vs. DEPUTY SUPERINTENDENT OF POLICE, VALLIYUR SUB DIVISION	October 15, 2020
ESCORTS LIMITED Vs. COMMERCIAL TAX OFFICER - II	January 10, 2020
ESWARAN Vs. VELMURUGAN	October 14, 2020
ESWARAN (DIED) Vs. S.P.CHANDRASEKAR	October 13, 2020
ESWARI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU, HOME	August 3, 2020
EUVALINGAM D. Vs. SECRETARY TO GOVERNMENT	June 12, 2020
EX. SERVICEMEN ENTERPRISES Vs. TRAFFIC MANAGER	July 6, 2020
EXCEL ENGINEERING ENTERPRISES Vs. GENERAL MANAGER SOUTHERN RAILWAY	July 27, 2020
EXECUTIVE ENGINEER Vs. R. PARTHASARATHI	February 4, 2020
EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT Vs. RANI	August 4, 2020
EXECUTIVE ENGINEER, TWAD BOARD Vs. PRESIDING OFFICER, LABOUR COURT	February 19, 2020
EXECUTIVE ENGINEER, TWAD BOARD, MAINTENANCE DIVISION Vs. INSPECTOR OF LABOURS, MADURAI	November 23, 2020
EXPRESS INFRASTRUCTURES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI	October 1, 2020
F. ALLEN LEEBER CASTRO Vs. STATE	January 13, 2020
F.DAISY Vs. DIRECTOR OF TOWN PANCHAYATS	July 7, 2020
F.GNANA DISON Vs. TAMIL NADU STATE TRANSPORT CORPORATION	December 21, 2020
F.GNANAPRAGASAM Vs. STATE OF TAMIL NADU	June 17, 2020
FARJANA GHOUSHIA DAWOOD Vs. STATE OF TAMIL NADU	June 24, 2020
FATHIMA Vs. RAHAMUTULLAH AND ORS.	December 14, 2020
FAWZUNISSA Vs. INDIAN HOTELS CO. LTD	December 14, 2020
FELIX Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS	June 16, 2020
FERROSCO INDUSTRIES PVT. LTD. Vs. CHAIRMAN	July 10, 2020
FIELD GENERAL MANAGER Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT	February 4, 2020
FINNISH FUND FOR INDUSTRIAL CORPORATION LTD Vs. VME PRECAST PVT LTD	October 14, 2020
FLSMIDTH PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-2(1)	July 22, 2020
FLYWHEEL LOGISTICS SOLUTIONS PVT. LTD. Vs. HINDUJA LEYLAND FINANCE LTD.	September 17, 2020
FOOD CORPORATION OF INDIA, REPRESENTED BY ITS AREA MANAGER, DISTRICT OFFICE, TATABAD, COIMBATORE Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 26, 2020
FORD MOTOR PRIVATE LIMITED Vs. CENTRAL PROVIDENT FUND COMMISSIONER, EMPLOYEE PROVIDENT FUND ORGANISATION AND ORS.	September 21, 2020
FRIENDS RECREATION CLUB Vs. COMMISSIONER OF POLICE, SALEM	September 16, 2020
FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED Vs. VALLI	November 4, 2020
FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED Vs. RADHA	August 24, 2020
G GUNASEKARI Vs. C S SURESH	August 21, 2020
G. ABIRAMI Vs. KALPANA SREERAMULU	February 6, 2020
G. ANNAMALAI Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD	September 15, 2020
G. ARUNAGIRI Vs. GOVERNMENT OF INDIA	December 23, 2020
G. CHAKKARAVARTHY Vs. STATE OF TAMIL NADU	January 22, 2020
G. DORAIRAJ Vs. J JANABAI	September 18, 2020
G. G. R. TAMILMANI Vs. STATE	September 17, 2020
G. GEETHA Vs. GOVERNMENT OF TAMIL NADU	October 29, 2020
G. GOPAL Vs. THE DEPUTY INSPECTOR-GENERAL OF POLICE, SALEM RANGE AND ORS.	July 10, 2020
G. GOVINDARAJU Vs. STATE	November 27, 2020
G. JOHN BOSCO Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, KANYAKUMARI DISTRICT	July 27, 2020
G. JOTHIMANI Vs. K.M. NACHIMUTHU	September 28, 2020
G. KALYANA RAMAN Vs. COMMISSIONER, TAMIL NADU INFORMATION COMMISSION AND ORS.	January 24, 2020
G. KANAGA ARUN MOZHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT	November 3, 2020
G. KOTHANDAN Vs. G. RAJA AND ORS.	January 6, 2020
G. L. GRACY Vs. DIRECTOR, STATE COUNCIL OF EDUCATIONAL AND RESEARCH TRAINING	October 28, 2020
G. MAHENDRAN Vs. INSPECTOR OF POLICE	January 20, 2020
G. MANOHARAN Vs. R. EDWIN SOLOMON	February 25, 2020
G. MOHAN Vs. GOVERNMENT OF TAMIL NADU	January 22, 2020
G. P. ARULRAJ Vs. GOVERNMENT OF INDIA	July 27, 2020
G. P. S. KARTHICK Vs. DIRECTOR, VIGILANCE AND ANTI-CORRUPTION	December 16, 2020
G. PALANISWAME Vs. JAWAHARLAL B. PATEL	June 4, 2020
G. PAPPATHI Vs. M. VELAYUTHAM	September 30, 2020
G. PARAS SINGH MUNOTH Vs. GYANLATHA	January 24, 2020
G. R RAJU Vs. ZEE TELUGU ZEE TELE FILMS LTD ,HYDERABAD	November 5, 2020
G. RAJALAKSHMI Vs. STATE OF TAMIL NADU	December 17, 2020
G. RAJAPANDI Vs. REVENUE DIVISIONAL OFFICER	August 3, 2020
G. RAJESH Vs. STATE OF TAMIL NADU	March 23, 2020
G. RAMAKRISHNA Vs. C. CHANDRASEKHAR	February 13, 2020
G. RAMANUJAM Vs. STATE OF TAMILNADU	December 21, 2020
G. S. KRISHNAN Vs. SUB REGISTRAR KUNDRATHUR CHENNAI	September 2, 2020
G. S. R. MATRICULATION HIGHER SECONDARY SCHOOL Vs. E. S. I. CORPORATION REGIONAL OFFICE (T N)	December 15, 2020
G. SAKTHIVEL Vs. CHAIRMAN	January 31, 2020
G. SAMWELL RAJENDRAN Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE	December 2, 2020
G. SARAVANAMUTHU Vs. TAMIL NADU STATE TRANSPORTATION CORPORATION (MADURAI) LTD.	August 13, 2020
G. SATHIYAMOORTHY Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.	February 24, 2020
G. SENDHATTIKALAIPANDIAN Vs. INSPECTOR OF POLICE ALANGULAM POLICE STATION	November 2, 2020
G. SENTHIL Vs. THE STATE EXPRESS TRANSPORT CORPORATION	July 28, 2020
G. SHANMUGAM Vs. STATES	December 10, 2020
G. SRINIVASAN Vs. DISTRICT COLLECTOR	January 31, 2020
G. SUBRAMANIAN Vs. COLLECTOR, OFFICE OF THE COLLECTORATE, VILLUPURAM DISTRICT, VILLUPURAM	September 22, 2020
G. SUNDARAM Vs. STATE	October 13, 2020
G. SURESH KUMAR Vs. STATE	December 18, 2020
G. THIRUMURUGAN Vs. PRINCIPAL SECRETARY	January 28, 2020
G. VENKATESAN Vs. K. GUNASEKARAN	March 10, 2020
G. VIJAYA PRASANNA Vs. UNION OF INDIA	October 12, 2020
G. VIMALA BAI Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT	August 5, 2020
G.AMRISHRAAM Vs. COMMISSIONER	July 7, 2020
G.AMSAVENI Vs. R.KANNAN	February 14, 2020
G.ARUMUGAM Vs. MADURAI VELLIAMBALAM	March 2, 2020
G.ASHOKKUMAR Vs. P.N.ILAMATHI	July 9, 2020
G.BALAJI Vs. SARAVANASAMY	July 20, 2020
G.BALAMMAL Vs. NAGARAJ	January 6, 2020
G.D.RAJKUMAR Vs. DIRECTOR OF SURVEY AND LAND RECORDS	March 17, 2020
G.E.CHAKKARAI Vs. DIRECTOR GENERAL OF POLICE	June 29, 2020
G.GOPAL PILLAI Vs. COMMISSIONER OF LAND ADMINISTRATION	February 28, 2020
G.I. RETAIL PRIVATE LIMITED Vs. GOOMO ORBIT CORPORATE & LEISURE TRAVELS (I) PRIVATE LIMITED	September 15, 2020
G.JAMES MADHUKAR CHANTHINATH Vs. DIRECTOR FIRE AND RESCUE SERVICES, EGMORE, CHENNAI	December 22, 2020
G.K.LOGANATHAN Vs. STATE REP BY	June 24, 2020
G.KRISHNAMURTHY Vs. CHAIRMAN	July 8, 2020
G.KUPPUSAMY Vs. INSPECTOR GENERAL OF REGISTRATION	March 2, 2020
G.MADASAMY Vs. STATE OF TAMIL NADU	December 8, 2020
G.MATHANAGOPAL Vs. SUPERINTENDENT OF POLICE, THANJAVUR DISTRICT	September 21, 2020
G.MOOKKAN Vs. PRINCIPAL SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, ST GEORGE FORT, CHENNAI	December 8, 2020
G.MUNISHWARI Vs. DIRECTOR GENERAL OF POLICE	July 7, 2020
G.NARAYANAN Vs. PRESIDING OFFICER	February 6, 2020
G.P. ARULRAJ Vs. GOVERNMENT OF INDIA	April 22, 2020
G.P. NURSERY AND PRIMARY SCHOOL Vs. V. SEETHAPATHY	May 20, 2020
G.PRAKASAM Vs. G.RAMESH	September 10, 2020
G.R.RADHAKRISHNA Vs. GOVERNMENT OF TAMILNADU	September 15, 2020
G.RAJAMANNAR Vs. ACCOUNTANT GENERAL	July 13, 2020
G.RAJKUMAR Vs. S.VENKATACHALAM	December 11, 2020
G.RAMASWAMY Vs. R.DASAN	February 5, 2020
G.RAVICHANDRAN Vs. STATE	September 22, 2020
G.REVATHY Vs. R MANOHAR	November 6, 2020
G.SANTHI Vs. M/S. KOHINOOR MOTORS / ORIENTAL INSURANCE COMPANY LTD.	October 22, 2020
G.SARAVANA KUMAR @ YESHWANTH Vs. STATE	September 18, 2020
G.SARAVANAN Vs. INSPECTOR OF POLICE	June 26, 2020
G.SARAVANAN Vs. J.SANKARANARAYANAN	May 12, 2020
G.SELVARAJ Vs. REVENUE DIVISIONAL OFFICER	August 6, 2020
G.SELVI Vs. STATE OF TAMILNADU	January 24, 2020
G.SENTHIL Vs. S.PONNI	October 15, 2020
G.SENTHIL IYAPPAN Vs. S.KAVITHA	September 11, 2020
G.SIVARAMAKRISHNA SARMA Vs. R.SAKTHIVEL	October 14, 2020
G.SRINIVASAN Vs. UNION OF INDIA MINISTRY OF LABOUR	December 1, 2020
G.SWAMINATHAN Vs. G.ANTONIE RADJOU	January 3, 2020
G.T.P. TRANSPORT COMPANY AND ORS. Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.	March 2, 2020
G.TAMILARASI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	December 11, 2020
G.THANGAVELAMMAL Vs. STATE OF TAMIL NADU	June 18, 2020
G.THIRUMOORTHY Vs. R.RAJALAKSHMI	February 11, 2020
G.V. KUMAR Vs. DISTRICT COLLECTOR	February 6, 2020
G.VENKATESAN Vs. TRANSPORT COMMISSIONER, TRANSPORT DEPARTMENT	September 22, 2020
G.VENUGOPAL Vs. S.K.HUSSAIN	December 21, 2020
G.VINOTH KUMAR Vs. REGIONAL DIRECTOR	March 2, 2020
G4S SECURE SOLUTIONS (INDIA) PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSION	January 23, 2020
GABRIEL ROBERT Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE	September 17, 2020
GAJARAJAN Vs. S.GANDHIMATHI SELVAM	February 28, 2020
GANAPATHY HARIDAASS Vs. INCOME TAX OFFICER	March 6, 2020
GANESAN Vs. SUPERINTENDENT OF POLICE	July 1, 2020
GANESAN Vs. PARAMASIVAM	March 2, 2020
GANESAN Vs. STATE OF TAMIL NADU	July 2, 2020
GANESAN Vs. STATE OF TAMIL NADU,	October 1, 2020
GANESAN Vs. RANGARAJAN	September 24, 2020
GANESAN Vs. ASSISTANT DIRECTOR,TAMIL NADU MINES AND MINERALS DEPARTMENT	September 17, 2020
GANESAN Vs. SELVI	September 17, 2020
GANESAN Vs. REVENUE DIVISIONAL OFFICER	September 17, 2020
GANESAN Vs. KALIYAPERUMAL	October 22, 2020
GANESAN BROTHERS Vs. COMMISSIONER, CORPORATION OF CHENNAI	December 14, 2020
GANESH BABU Vs. ADVENTURIES INDIA AND ORS.	July 21, 2020
GANESH KUMAR Vs. BOOPALAN	September 17, 2020
GANESHAMOORTHY Vs. COMMISSIONER OF POLICE	September 16, 2020
GANGOTRI TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 16, 2020
GANGOTRI TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 25, 2020
GAYATHIRI Vs. U.K.N.SURESH	August 6, 2020
GAYATHRI Vs. JAWAHAR	November 3, 2020
GEETHA Vs. UNITED INDIA INSURANCE COMPANY LIMITED	March 2, 2020
GEETHA Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT	January 2, 2020
GEETHA PHARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 19, 2020
GENERAL MANAGER Vs. DEPUTY CHIEF LABOUR COMMISSIONER	February 26, 2020
GENERAL MANAGER Vs. PRESIDING OFFICER	February 4, 2020
GENERAL MANAGER SOUTHERN RAILWAY Vs. EAGLE-OMEGA AND KR AND CO (JV)	October 1, 2020
GENERAL MANAGER TAMIL NADU STATE CORPORATION (VILLUPURAM) LIMITED Vs. R. CHANDRASEKARAN CONDUCTOR EMP NO CR61169, STATE TRANSPORT CORPORATION	October 5, 2020
GENERAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. VAIRAPERUMAL	December 14, 2020
GENERAL MANGER, TAMIL NADU STATE TRANSPORT CORPORATION (NELLAI)LTD Vs. P. PANDIARAJAN	October 16, 2020
GEOJIT BNP PARIBAS FINANCIAL SERVICES LTD. Vs. S. GOMATHINAYAGAM	January 23, 2020
GIDEON JACOB Vs. FOREIGNERSS REGIONAL REGISTRATION OFFICER	February 11, 2020
GIRAHALAKSHMI Vs. B. SARAVANA KUMAR	October 5, 2020
GIRI SANKAR Vs. STATE	November 5, 2020
GIRIJA Vs. NAGAMANI	August 27, 2020
GLORY BAI Vs. STATE OF TAMIL NADU	July 7, 2020
GMMCO LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER - I	October 1, 2020
GNANAPRAGASAM Vs. ASSISTANT DIRECTOR, MINES AND MINERALS	October 12, 2020
GNANASAMBANDAM Vs. GANDHI	February 28, 2020
GNANAVEL Vs. STATE	January 3, 2020
GOA VOLLEYBALL ASSOCIATION Vs. VOLLEYBALL FEDERATION OF INDIA	November 11, 2020
GOKULAKRISHNAN Vs. PASSPORT OFFICER	March 2, 2020
GOLD STAR RECREATIONAL SPORTS CLUB Vs. DEPUTY COMMISSIONER OF POLICE	February 21, 2020
GOMATHI Vs. SACRATIES	September 15, 2020
GOPAL @ RAJAGOPAL Vs. KRISHNAMURTHY	January 7, 2020
GOPAL ARUMUGAM Vs. LALITHAMANI DEIVASIGAMANI	September 4, 2020
GOPALAKRISHNAN Vs. K.LOGANATHAN	February 17, 2020
GOPI Vs. STATE REP	May 28, 2020
GOPIKRISHNAN Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, KUMBAKONAM	September 18, 2020
GOUSH Vs. STATE	July 15, 2020
GOVARDHANAN Vs. RAMADOSS	February 3, 2020
GOVERDHAN Vs. RESERVE BANK OF INDIA	April 23, 2020
GOVERNMENT OF TAMIL NADU Vs. R. ELUMALAI	January 27, 2020
GOVERNMENT OF TAMIL NADU Vs. C.SUDHARADHAS	July 9, 2020
GOVERNMENT OF TAMILNADU Vs. V.P.PAULSAMY	September 17, 2020
GOVINDAMMAL Vs. DISTRICT MAGISTRATE/DISTRICT COLLECTOR	February 5, 2020
GOVINDAMMAL Vs. P.PERIYASAMY	July 17, 2020
GOVINDAN Vs. STATE	November 18, 2020
GOVINDARAJ Vs. STATE REP BY THE INSPECTOR OF POLICE	November 4, 2020
GOVINDARAJ Vs. STATE	January 7, 2020
GOVINDARAJ Vs. SUPERINTENDENT OF POLICE, TRICHY CITY LIMIT	September 22, 2020
GOVINDARAJAN PADAYACHI Vs. VENKATACHALAM (DIED)	September 2, 2020
GOVINDASAMY MUDALIAR Vs. PADMANABHAN	March 10, 2020
GOVINDHJI JEWAT AND CO. Vs. RUKMANI MILLS LTD. AND ORS.	August 24, 2020
GOVT. OF TAMIL NADU Vs. SELVAM	January 28, 2020
GOWRISHANKAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE	October 1, 2020
GOWTHAMI Vs. G. DHANASEKHAR	July 31, 2020
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IDEAL MOVERS PVT. LTD. Vs. STATE TAX OFFICER	January 24, 2020
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IND MARK PROPERTIES P. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II(3)	October 14, 2020
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INDIRA Vs. E. KAMALAMMAL	January 31, 2020
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INDUS TOWERS LIMITED Vs. SUPERINTENDENT OF POLICE, DISTRICT POLICE OFFICE, KRISHNAGIRI	September 23, 2020
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INIGO IRUDAYARAJ Vs. PAUL ROBIN	August 26, 2020
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IQBAL AHMED (DIED) Vs. SAYEEDUNISA	January 27, 2020
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ITC LIMITED Vs. NESTLE INDIA LIMITED	June 10, 2020
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J. ARUN Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT	October 1, 2020
J. BHARGAVI Vs. AUTHORISED OFFICER TAMILNAD MERCANTILE BANK LTD	October 5, 2020
J. ELIYESAR Vs. STATE	February 20, 2020
J. FRANSIS XAVIER Vs. STATE	March 18, 2020
J. HEMALATHA Vs. STATE OF TAMIL NADU AND ORS	June 10, 2020
J. JAYANIITHAA AND ORS. Vs. INSPECTOR GENERAL OF REGISTRATION AND ORS.	December 15, 2020
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J. MANOHARAN Vs. SUNDARAMMAL	February 6, 2020
J. MARY AND ORS. Vs. A. LOKESH BABU AND ORS.	August 17, 2020
J. MUGUNDAN Vs. STATE	November 20, 2020
J. MURALI Vs. DEPUTY DIRECTOR, MINES AND MINERALS	August 3, 2020
J. RAMESH KUMAR Vs. CHAIRMAN OF EQUIVALENCE COMMITTEE	January 22, 2020
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J. SHEIK PARITH Vs. THE COMMISSIONER OF CUSTOMS	August 21, 2020
J. SIKKANDAR Vs. COMMISSIONER, FOOD SAFETY AND DRUGS ADMINISTRATION	December 23, 2020
J. SRINIVASAN Vs. STATE	January 13, 2020
J. VELUMANI Vs. SUB REGISTRAR AMMAPETTAI ERODE DISTRICT	October 6, 2020
J.A.MURUGAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	March 6, 2020
J.AMALA JESSI JACQUILIN Vs. STATE	December 11, 2020
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J.B. FRANKLIN Vs. VISHWAKSEN INDUSTRIES PVT.LTD.	May 12, 2020
J.BALU Vs. SECRETARY GENERAL	February 25, 2020
J.D.PRASSANA Vs. STATE OF TAMIL NADU REPRESENTED	February 19, 2020
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J.LEELA Vs. STATE	June 19, 2020
J.MAHALAKSHMI Vs. R.RATHINAVELU	January 13, 2020
J.MOHAMMED AMMEN Vs. COMMISSIONER OF POLICE	September 23, 2020
J.RAMAKRISHNAN Vs. B.SURYAKALA	January 8, 2020
J.ROBINSON Vs. DISTRICT COLLECTOR	July 21, 2020
J.SAMPATH Vs. ASSISTANT DIRECTOR	July 6, 2020
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J.SURESH Vs. DEPARTMENT OF ENVIRONMENT	June 2, 2020
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JAI GANESH Vs. DEPUTY SUPERINTENDENT OF POLICE	January 28, 2020
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JAYA BHARATHY Vs. S.N. VENKATA KRISHNAN	November 18, 2020
JAYA SAKTHI LEATHERS (P) LTD. Vs. THE FINANCE SECRETARY, PONDICHERRY AND ORS.	March 11, 2020
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JAYAKUMAR Vs. DISTRICT COLLECTOR	July 7, 2020
JAYAKUMAR Vs. STATE	January 22, 2020
JAYAKUMAR Vs. KOLANTHAIYAMMAL	December 15, 2020
JAYAKUMAR Vs. STATE OF TAMIL NADU	September 16, 2020
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JAYANTHI Vs. KUMAR	February 25, 2020
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K RAMACHANDRAN Vs. STATE	July 9, 2020
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K. BALASUBRAMANIAM Vs. COMMISSIONER OF INCOME TAX	December 22, 2020
K. BOSE Vs. STATE	October 1, 2020
K. CHELLADURAI Vs. SECRETARY TO GOVERNMENT	January 31, 2020
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K. DURAI Vs. D. MOORTHY	December 21, 2020
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K. GANESAN AND ORS. Vs. JOINT FAMILY AND ORS.	January 10, 2020
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K. K. RAMESH Vs. UNION OF INDIA	December 8, 2020
K. KALAIVANI Vs. STATE	September 1, 2020
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K. KATHIRVEL Vs. SUPERINTENDENT OF POLICE, MADURAI CITY	July 29, 2020
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K. KRISHNASAMY Vs. GOVERNMENT OF TAMIL NADU	August 12, 2020
K. KRITHIKA Vs. DISTRICT COLLECTOR	February 3, 2020
K. KUMAR Vs. T. V. BASKARAN	December 21, 2020
K. KUMAR WOOD WORK Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION	August 17, 2020
K. KUMARAPPA Vs. MANAGING DIRECTOR	January 31, 2020
K. LAKSHMANAN Vs. STATE	January 29, 2020
K. LAKSHMI Vs. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT, CHEPAUK, CHENNAI	December 23, 2020
K. LATHA Vs. MADHARASI	January 23, 2020
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K. MAHALINGAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED	February 21, 2020
K. MANICKAM Vs. SEENIVASAN	July 21, 2020
K. MOHAMED ISMAIL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME	December 17, 2020
K. MURALI RAO Vs. NEW WOODLANDS HOTEL EMPLOYEES UNION	July 31, 2020
K. MUTHUKUMAR Vs. REGIONAL MANAGER, CENTRAL BANK OF INDIA	November 2, 2020
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K. PALANI Vs. R. MADANA GOPAL	March 20, 2020
K. PALANI Vs. TAMIL NADU STATE INFORMATION COMMISSION, NO.2, THIYAGARAYA SALAI	January 6, 2020
K. PARAMASIVAM Vs. PRINCIPAL DISTRICT JUDGE	January 31, 2020
K. PARTHASARATHY SPINNING MILLS Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER	August 4, 2020
K. PASUPATHINATHAN Vs. DIVISIONAL MANAGER L I C OF INDIA SALEM DIVISIONAL OFFICE	November 2, 2020
K. PETCHIAMMAL Vs. STATE OF TAMIL NADU	December 7, 2020
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K. R. SUBRAMANIAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LIMITED	December 18, 2020
K. RAJAGOPAL Vs. R. ANAND AND ORS.	January 9, 2020
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K. RAMESH Vs. A. RAJALAKSHMI	February 19, 2020
K. RATHINAM Vs. GOPALAKRISHNAN AND ORS.	March 5, 2020
K. RAVINDRAN Vs. TRAFFIC MANAGER ADMINISTRATIVE OFFICE	January 2, 2020
K. REGUNATHAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD.	January 27, 2020
K. S. M. EDUCATIONAL TRUST Vs. RESERVE BANK OF INDIA, DEPARTMENT OF BANKING REGULATION	December 8, 2020
K. SAKTHIVEL Vs. GOVERNMENT OF TAMIL NADU	January 10, 2020
K. SAMBOORNAM Vs. INDIAN BANK, ELUMATHUR BRANCH,	October 16, 2020
K. SANGEETHA Vs. TAMIL NADU STATE ELECTION COMMISSION	January 29, 2020
K. SANKARANARAYANAN Vs. UNION OF INDIA	November 5, 2020
K. SARASWATHI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.	September 15, 2020
K. SARAVANAN Vs. R. BALAJI	December 21, 2020
K. SARAVANAN Vs. INSPECTOR OF POLICE (LAW & ORDER) THORAIPAKKAM POLICE STATION	October 28, 2020
K. SATHISH Vs. D. KRISHNAMOORTHY	August 13, 2020
K. SELVARAJ PRESIDENT Vs. STATE	December 17, 2020
K. SELVARANJAN Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT	December 23, 2020
K. SHANMUGASUNDARAM Vs. UNION OF INDIA	January 3, 2020
K. SHANTHI Vs. M. GOWRI	December 8, 2020
K. SHERIFF Vs. DIRECTOR OF COLLEGIATE EDUCATION	October 8, 2020
K. SIVA SHANMUGAM Vs. B THIAGARAJAN SUB-INSPECTOR OF POLICE	December 7, 2020
K. SNEHA Vs. DIRECTOR GENERAL OF POLICE RADHAKRISHNAN SALAI, CHENNAI	October 6, 2020
K. SOUNDARAPANDIYAN Vs. REGIONAL TRANSPORT OFFICER	February 7, 2020
K. SRIKANTH Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE - II(4) CHENNAI	December 16, 2020
K. SUBBRAMANIAN KARTHIKEYAN Vs. UNION OF INDIA	December 10, 2020
K. SUGAMATHI Vs. M. MANOHARAN	December 23, 2020
K. THANGARAJ Vs. STATE	December 23, 2020
K. THANGARAJ Vs. TAMIL NADU STATE ELECTION COMMISSIONER	January 8, 2020
K. THULASIMANI AND ORS. Vs. M. RAMALINGAM AND ORS.	July 28, 2020
K. VASUDEVA MANIAKARAR AND ORS. Vs. S. RADHAKRISHNAN AND ORS.	January 10, 2020
K. VEERAPPAN Vs. INDUMATHI	December 16, 2020
K. VENKATACHALAM Vs. ASSISTANT COMMISSIONER	January 20, 2020
K. VENKATESAN Vs. DIRECTOR GENERAL OF POLICE	January 23, 2020
K. VENKATESAN Vs. STATE	March 13, 2020
K.441 BRAMMADESAM PRIMARY AGRICULTURAL Vs. INCOME TAX OFFICER	February 17, 2020
K.ABDUL KALAM AZAD Vs. CHIEF EXECUTIVE OFFICER	September 24, 2020
K.ANBUMANI Vs. STATE OF TAMILNADU	July 13, 2020
K.ARJUNA RAJA Vs. DIRECTOR OF TOWN PLANNING	July 9, 2020
K.ARUMUGHAM Vs. SECRETARY TO GOVERNMENT	February 6, 2020
K.AYYAMMAL Vs. REGISTRAR, STATE HUMAN RIGHTS COMMISSION	August 4, 2020
K.BABY Vs. REVENUE DIVISIONAL OFFICER	June 3, 2020
K.BALAKRISHNAN Vs. EXECUTIVE ENGINEER SPECIAL DIVISION II	September 14, 2020
K.BATHAMAVATHI Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	September 16, 2020
K.C. PURUSHOTHAMAN Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED	January 20, 2020
K.C.SADASIVAM Vs. SECRETARY TO GOVERNMENT	July 13, 2020
K.C.T. PONNAMBALASWAMY MUTT Vs. GOPANNA AND ORS.	February 11, 2020
K.DEVADASS Vs. STATE OF TAMILNADU	February 11, 2020
K.DHAYANIDHI Vs. STATE OF TAMIL NADU	September 18, 2020
K.DIVYA Vs. STATE	January 2, 2020
K.DURAISAMY Vs. GOVERNMENT OF TAMIL NADU	June 2, 2020
K.DURGA DEVI Vs. V.R.KOTESWARAN	December 7, 2020
K.E.KEERTHANA Vs. BHARATHIRAJA	March 3, 2020
K.ELUMALAI Vs. STATE OF TAMIL NADU	January 28, 2020
K.ELUMALAI Vs. STATE OF TAMIL NADU	June 4, 2020
K.G. MUNISAMI GOUNDER Vs. SUPERINTENDENT OF POLICE, TIRUPPATTUR	January 22, 2020
K.GAUTHAM Vs. DIRECTOR OF MEDICAL EDUCATION	June 1, 2020
K.GAYATHRI Vs. STATE OF TAMIL NADU	February 13, 2020
K.GNANA SOWNDRI Vs. STATE OF TAMIL NADU	September 14, 2020
K.GURUSAMY Vs. DISTRICT COLLECTOR, KARUR DISTRICT	August 5, 2020
K.JANAKARAN Vs. STATE INSPECTOR OF POLICE	July 9, 2020
K.JEYAPANDI Vs. SUPERINTENDENT OF POLICE	July 24, 2020
K.JEYARAJ Vs. HIGH COURT OF JUDICATURE AT MADRAS	January 21, 2020
K.K. SENGODAN Vs. STATE	January 29, 2020
K.K.P. VIJAYAN Vs. COMMISSIONER	January 28, 2020
K.K.SHENGODAN Vs. ASSISTANT GENERAL MANAGER,STATE BANK OF INDIA	September 23, 2020
K.K.UNNI Vs. AMARAVATHI FINANCE AND INVESTMENTS	December 22, 2020
K.KALAIARASI Vs. INSPECTOR GENERAL OF REGISTRATION	June 1, 2020
K.KANAGARAJ Vs. REVENUE DIVISIONAL OFFICER	December 7, 2020
K.KANNANKUMAR Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR	September 21, 2020
K.KARNAMAHARAJAN Vs. REGISTRAR,	January 24, 2020
K.KASINATHAN Vs. STATE OF TAMIL NADU	August 3, 2020
K.KASIRAJAN Vs. M.MAHALINGAM	October 5, 2020
K.KAVITHA Vs. J.THIRUMURUGAN	December 17, 2020
K.KAVIYA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	December 11, 2020
K.KRISHNAMURTHY Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	January 24, 2020
K.KRISHNAMURTHY Vs. DISTRICT COLLECTOR, SALEM DISTRICT	September 16, 2020
K.KRISHNAN Vs. COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENT, NUNGAMBAKKAM	September 28, 2020
K.M. SENTHAMIZHSELVAN Vs. GOVERNMENT OF TAMIL NADU	June 17, 2020
K.M.AKBAR ALI Vs. CHAIRMAN	February 4, 2020
K.M.MOHAMED ALI JINNA Vs. DISTRICT COLLECTOR	July 10, 2020
K.M.SANTHOSH KUMAR Vs. BERTRAM FREDERICK SWARIS	November 5, 2020
K.M.SURESH BABU Vs. SUNDARAM FINANCE LIMITED	March 5, 2020
K.M.THAMIZHARASU Vs. COMMISSIONER OF RURAL	February 6, 2020
K.MABEL RANI Vs. DISTRICT EDUCATIONAL OFFICER EAST CHENNAI	December 9, 2020
K.MADHIVANAN Vs. INSPECTOR OF POLICE	June 30, 2020
K.MAHARAJA Vs. REGIONAL TRANSPORT OFFICER	February 27, 2020
K.MAHARAJAN Vs. DIRECTOR	May 15, 2020
K.MARI Vs. ASSISTANT DIRECTOR OF MINES, RAMANATHAPURAM DISTRICT	August 3, 2020
K.MARIMUTHU Vs. P.RENGARAJU	August 3, 2020
K.MURALI (DIED) Vs. K.KARUNANITHI	June 2, 2020
K.MUTHUKARUPPAN Vs. PRINCIPAL SECRETARY	January 27, 2020
K.MUTHUKRISHNAN Vs. STATE OF TAMIL NADU	September 21, 2020
K.MUTHULAKSHMI Vs. DISTRICT COLLECTOR	June 30, 2020
K.N. MUTYALA RAO Vs. THE REVIEWING AUTHORITY EXPORT INSPECTION COUNCIL OF INDIA AND ORS.	December 2, 2020
K.N.JAGANATHAN Vs. S.M.DEVARAJ	January 30, 2020
K.N.RAGHUPATHY Vs. G.ANBHALAGGAN	December 22, 2020
K.NAGASELVI Vs. STATE OF TAMILNADU	July 10, 2020
K.NALLASAMY Vs. CHENNIAPPAN	September 22, 2020
K.NANDHAKUMAR Vs. SARAVANAN	March 3, 2020
K.NIRAI MATHI AZHAGAN Vs. UNION OF INDIA	January 31, 2020
K.P. ABRAHAM Vs. T. TEEKARAM	July 17, 2020
K.P. GUHAN Vs. N. BHARATHY	September 1, 2020
K.P. KRISHNAMOORTHY Vs. DISTRICT COLLECTOR	January 7, 2020
K.P.KARUPPUSAMY Vs. SUPERINTENDENT OF POLICE, KARUR DISTRICT	August 3, 2020
K.P.KRISHNAMOORTHY Vs. TRICHY DISTRICT	January 7, 2020
K.PACHIAPPAN Vs. STATE OF TAMIL NADU	June 26, 2020
K.PALANIANDAVAR Vs. DEPUTY SUPERINTENDENT OF POLICE, THIRUCHULI VIRUDHUNAGAR DISTRICT	September 23, 2020
K.PALANISAMY Vs. INSPECTOR OF POLICE	June 4, 2020
K.PALANISAMY Vs. STATE OF TAMIL NADU	July 13, 2020
K.PREM CHANDER Vs. HELLA INDIA AUTOMOTIVE PRIVATE LIMITED	July 6, 2020
K.PURUSHOTHAMAN Vs. PONNUSAMY	September 17, 2020
K.PUSHPAVALLI Vs. D.RAMACHANDRA REDDY	July 21, 2020
K.R. HALDORAI Vs. THE SUB REGISTRAR/DEPUTY REGISTRAR	August 24, 2020
K.R. SATHISHKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE	July 1, 2020
K.R.MANI Vs. P.KUMAR	December 16, 2020
K.R.MOHAN Vs. LABOUR ENFORCEMENT OFFICER	January 28, 2020
K.R.V.R.SM.V.SOMASUNDARAMCHETTIAR Vs. ANANTHI	February 11, 2020
K.RAJALAKSHMI Vs. S.GANESAN	January 6, 2020
K.RAJALINGAM Vs. R.SUGANTHALAKSHMI	May 28, 2020
K.RAJARAM Vs. CHAIRMAN	February 3, 2020
K.RAJASEKARA KUMAR Vs. YASODHA PURUSHOTHAMMAN	February 28, 2020
K.RAJENDRAN Vs. DISTRICT COLLECTOR	February 4, 2020
K.RAJKUMAR Vs. RAMAKRISHNA MISSION VIDYALAYA INSTITUTE OF AGRICULTURE AND RURAL DEVELOPMENT	September 18, 2020
K.RAMESH Vs. HANSRAJ VERMA	February 28, 2020
K.RANGADOSS Vs. LYCA PRODUCTIONS	February 13, 2020
K.RAVI Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT	August 4, 2020
K.RAVI Vs. MANAGING DIRECTOR	March 2, 2020
K.RISHKESHAVAN Vs. S.PERUMAL	September 21, 2020
K.RUKMANI Vs. GOVERNMENT OF TAMIL NADU	February 3, 2020
K.S. SHANMUGAM Vs. S. KANAGARAJ	January 31, 2020
K.S. WIND AND RENEWABLES INDIA PRIVATE LIMITED Vs. THE COLLECTOR, OFFICE OF THE COLLECTORATE, KARUR AND ORS.	August 7, 2020
K.S.MAHARADEVI Vs. STATE OF TAMILNADU	July 10, 2020
K.SAMRAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	January 2, 2020
K.SARAVANAN Vs. COMMANDANT	June 17, 2020
K.SELVAM Vs. STATE	December 7, 2020
K.SHANTHI Vs. GOVERNMENT OF TAMIL NADU	June 1, 2020
K.SHOBANA Vs. STATE OF TAMILNADU	January 9, 2020
K.SIVAKALAI Vs. DISTRICT REVENUE OFFICER	March 3, 2020
K.SIVAKUMAR Vs. PRINCIPAL SECRETARY AND COMMISSIONER	July 10, 2020
K.SIVASHANMUGAM Vs. JOINT REGISTRAR, DISTRICT CO-OPERATIVE SOCIETIES	August 4, 2020
K.SREEDHARAN Vs. S.SANJAY KUMAR	February 3, 2020
K.SRIVIDHYA Vs. T.M.KANNAN	July 10, 2020
K.SUBBULAKSHMI Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT	December 7, 2020
K.SUBBULAKSHMI Vs. C.V.RAMASAMY PILLAI	February 5, 2020
K.SUBHA Vs. UNION OF INDIA	January 21, 2020
K.SUBRAMANI Vs. K.KALAIMATHI	November 11, 2020
K.SUGANYA Vs. STATE	July 21, 2020
K.SUMATHI Vs. UNION OF INDIA	February 25, 2020
K.SUNDAR Vs. DISTRICT COLLECTOR	July 13, 2020
K.SURESH KUMAR Vs. COMMISSIONER OF FISHERIES	July 13, 2020
K.THAVAMANIGURU Vs. PACKIYALAKSHMI	September 22, 2020
K.THIRAVIAM Vs. DISTRICT COLLECTOR	July 6, 2020
K.THULASI Vs. STATE REP	June 3, 2020
K.V.P.SOMASUNDARAM Vs. SUBRAMANIA GOUNDER	December 16, 2020
K.VAITHIANATHAN Vs. GOVERNMENT OF TAMIL NADU,	July 8, 2020
K.VELMURUGAN Vs. STATE OF TAMIL NADU	January 30, 2020
K.VENUGOPALAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE	February 3, 2020
K.VIJAYA KUMAR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	February 26, 2020
K.VIJAYAKUMAR Vs. CHRISTOPHER RAJ	February 28, 2020
K.VR.CHINNAVEERAPPAN Vs. REVENUE DIVISIONAL OFFICER,DEVAKOTTAI, SIVAGANGAI DISTRICT	August 5, 2020
KABILAN MANOHARAN Vs. UNION OF INDIA	July 22, 2020
KADALMANI Vs. REVENUE DIVISIONAL OFFICER, TIRUVERUMBUR TALUK	September 16, 2020
KAILASNATH LAKSHMIKANTHAN Vs. DAKSHA S.RAO	September 22, 2020
KAKULAMARRI KALYAN SRINIVASA RAO Vs. CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUDS CELL	September 29, 2020
KALA Vs. A. ANTHONY RAJ	December 23, 2020
KALAIDEVI Vs. KUMAR	November 11, 2020
KALAIMAGAL ENGLISH HIGH SCHOOL Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 19, 2020
KALAIMANI Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYAT	June 3, 2020
KALAINITHI Vs. DISTRICT COLLECTOR, THANJAVUR DISTRICT	October 1, 2020
KALAIVANAN Vs. C.ASHOK	December 17, 2020
KALAMANI Vs. STATE OF TAMIL NADU	June 2, 2020
KALANCHIPATTI PRIMARY AGRICULTURAL CO OPERATIVE BANK Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	August 21, 2020
KALANCHIPATTI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. EPFO	July 10, 2020
KALAVALLI PROP Vs. INDIAN OIL CORPORATION	December 9, 2020
KALAWATI Vs. UNION OF INDIA	December 8, 2020
KALEEL Vs. SUB-INSPECTOR OF POLICE	June 29, 2020
KALEEL Vs. STATE	July 15, 2020
KALEESHWARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	September 29, 2020
KALEESUWARI REFINERY PRIVATE LIMITED Vs. GREENS TRADING COMPANY	July 24, 2020
KALI MUTHU Vs. REVENUE DIVISIONAL OFFICER PARAMAKUDI,RAMANATHAPURAM DISTRICT	August 28, 2020
KALIAKKAVILAI THINASARI SANTHAI Vs. DISTRICT COLLECTOR	March 19, 2020
KALIAMMAL Vs. R.BALASUBRAMANIAN	February 24, 2020
KALIL Vs. STATE	July 13, 2020
KALIYAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT	May 8, 2020
KALIYAPERUMAL Vs. SELVARAJ	March 6, 2020
KALIYAPPAN Vs. STATE	September 4, 2020
KALPANA Vs. VELLIANGIRI	January 20, 2020
KALPANA Vs. SUPERINTENDENT OF POLICE	March 3, 2020
KALYANASUNDARAM Vs. S. YUVARAJ AND ORS.	July 28, 2020
KAMAK MATRICULATION HIGHER SECONDARY SCHOOL, REPRESENTED BY ITS CORRESPONDENT, MRS. RADHA RAJESHWARI Vs. STATE OF TAMIL NADU	February 28, 2020
KAMALA Vs. STATE OF TAMIL NADU	December 4, 2020
KAMALA KANNAN Vs. STATE	February 18, 2020
KAMALA MUTHIAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 3, 2020
KAMALA SRINIVASAN Vs. UNION OF INDIA	February 14, 2020
KAMARAJ Vs. RAGUMANI	July 13, 2020
KANAGASABAI Vs. STATE OF TAMIL NADU	November 6, 2020
KANARAM Vs. S. HARIRAM	January 24, 2020
KANDAN AND ORS. Vs. PAPPAYEE AND ORS.	November 24, 2020
KANDASAMY Vs. M.CHELLAMMAL	February 12, 2020
KANDASAMY GUNASEKARAN Vs. UNION OF INDIA	December 1, 2020
KANDEESWARAN POORNAMATHI Vs. ESWARAN VIJAYAKUMAR	September 18, 2020
KANIMOZHI Vs. STATE OF TAMIL NADU	October 22, 2020
KANNAMMAL Vs. STATE	August 3, 2020
KANNAN Vs. REVENUE DIVISIONAL OFFICER	August 6, 2020
KANNAN Vs. STATE	December 9, 2020
KANNAN Vs. DISTRICT COLLECTOR	January 29, 2020
KANNAN Vs. STATE THROUGH INSPECTOR OF POLICE, KAYATHAR POLICE STATION	September 18, 2020
KANNAYYA NAIDU Vs. ANANDAN	December 18, 2020
KANTHAMMAL Vs. STATE OF TAMIL NADU	July 13, 2020
KARPAGAM Vs. S. RAVICHANDRAN	December 15, 2020
KARPAGAM Vs. ALAMELU @ GEETHA	September 25, 2020
KARTHICK Vs. ASSISTANT COMMISSIONER OF POLICE	September 8, 2020
KARTHICK Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
KARTHICK Vs. SECRETARY TO THE GOVERNMENT HOME PROHIBITION & EXCISE DEPARTMENT	October 6, 2020
KARTHICK @ KARUPPU KARTHICK Vs. SUB DIVISIONAL MAGISTRATE CUM REVENUE DIVISIONAL OFFICER, PUDUKKOTTAI	September 4, 2020
KARTHIGA Vs. GOVERNMENT OF TAMIL NADU	July 22, 2020
KARTHIKEYAN Vs. THYAGARAJAN	February 18, 2020
KARTHIKEYAN Vs. VINAYAGAM	September 21, 2020
KARTHIKEYAN Vs. STATE OF TAMIL NADU	December 2, 2020
KARTHIKEYAN @ APPU Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME	September 17, 2020
KARTI P.CHIDAMBARAM Vs. DEPUTY DIRECTOR OF INCOME TAX	December 11, 2020
KARUNAMOORTHI Vs. STATE	December 2, 2020
KARUPAIAH Vs. STATE	September 28, 2020
KARUPANNAN Vs. TOWN AND COUNTRY PLANNING OFFICE,	October 15, 2020
KARUPPA GOUNDER Vs. PONGIYANNA GOUNDER	October 16, 2020
KARUPPAIAH Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
KARUPPAIAH Vs. DEPUTY SUPERINTENDENT OF POLICE, PERAMBALUR	October 14, 2020
KARUPPANNA GOUNDER Vs. K.MANIAN	June 19, 2020
KARUPPASAMY Vs. KALLANGKONDAN	March 10, 2020
KARUPPAYEE Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED	November 11, 2020
KARUPPIAH @ RAJA Vs. DISTRICT COLLECTOR, MADURAI DISTRICT	August 3, 2020
KARUPPUSAMY Vs. N. P. ANGAPPAN	October 16, 2020
KARUPPUSAMY Vs. STATE	January 6, 2020
KARUR AGRICULTURAL PRODUCERS Vs. DEPUTY COMMISSIONER OF LABOUR (APPEAL)	March 10, 2020
KARUR VYSYA BANK LTD. Vs. CORPORATION BANK LTD.	February 3, 2020
KASHISH GUPTA Vs. CITY PUBLIC PROSECUTOR	January 27, 2020
KASI VISWANATHAN Vs. CHITHANATHAN	February 5, 2020
KASIAMMAL Vs. SECRETARY, GOVERNMENT OF INDIA	February 25, 2020
KASTHURI Vs. STATE OF TAMIL NADU	December 10, 2020
KASTHURI Vs. UNION OF INDIA	October 8, 2020
KASTURI RENGAN Vs. KAAYAMBU	January 13, 2020
KATHIRESAN Vs. STATE	September 28, 2020
KATTURAJA Vs. DISTRICT COLLECTOR,MADURAI DISTRICT,MADURAI	September 23, 2020
KATTURANI Vs. STATE OF TAMILNADU	December 9, 2020
KAVERI Vs. STATE	January 21, 2020
KAVITHA Vs. REVENUE DIVISIONAL OFFICER	February 11, 2020
KAVITHA Vs. RAMAMOORTHY	March 16, 2020
KAVITHA Vs. STATE OF TAMIL NADU	December 9, 2020
KAY LOGISTICS PRIVATE LIMITED Vs. SURI GREEN VENTILATION SYSTEMS PRIVATE LIMITED	October 12, 2020
KEERI Vs. STATE	December 11, 2020
KEMIN INDUSTRIES SOUTH ASIA PRIVATE LIMITED CHENNAI Vs. PIONEER FEEDS AND POULTRY PRODUCTS PRIVATE LIMITED,	August 31, 2020
KEYAAR INDUSTRIES Vs. STATE TAX OFFICER NOLAMBUR ASSESSMENT CIRCLE	January 20, 2020
KHAJA MOHIDEEN Vs. STATE	July 15, 2020
KHUSHRU DORAB MADAN Vs. UNION OF INDIA	January 27, 2020
KLAUS DIETER BERGMAN, COIMBATORE Vs. ASST COMMISSIONER OF INCOME TAX, COIMBATORE	October 5, 2020
KOLAMMAL Vs. SUBBAYAN PILLAI AND ORS.	August 17, 2020
KOMATHI SUNDAR Vs. S.K.KRISHNARAJ	December 9, 2020
KOOVAM KRISHNA REDDY Vs. M.ARUMUGAM	January 7, 2020
KOPPARTHI RAMAKUMAR REDDY Vs. HINDUJA LEYLAND FINANCE LTD , CHENNAI	December 23, 2020
KORUKKAI RAMACHANDRAN SRIHARI Vs. UNION OF INDIA	January 20, 2020
KOTANGI Vs. REVENUE DIVISIONAL OFFICER	December 10, 2020
KOTHANDAM Vs. STATE OF TAMIL NADU	September 23, 2020
KOTHARI INTERNATIONAL TRADING LIMITED AND ORS. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE -4(2)	November 10, 2020
KOUSHIC PRESSURE VESSELS PVT. LTD Vs. A. S. SANDEEP	September 8, 2020
KOVAL MEDICAL CENTER AND HOSPITAL LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I, COIMBATORE	August 24, 2020
KOWSALYA Vs. SECRETARY TO THE GOVERNMENT OF PUDHCHERRY	June 22, 2020
KOZHI PRAKASH Vs. INSPECTOR OF POLICE, KANNANKURICHI POLICE STATION	December 23, 2020
KR.ARUMUGAM SERVAI Vs. SP.MUTHUMANICKAM	January 8, 2020
KRISHNA MODERN RICE MILL Vs. MANAGING DIRECTOR PUDUCHERRY AGRO PRODUCTS FOOD AND CIVIL SUPPLIES CORPORATION LIMITED	January 24, 2020
KRISHNA PILLAI Vs. I.MURUGAN	August 4, 2020
KRISHNAMOORTHY Vs. CHENGALVARAYAN CO-OPERATIVE SUGAR MILLS LTD	August 12, 2020
KRISHNAMURTHY Vs. S. GOVINDHAN	August 13, 2020
KRISHNAMURTHY Vs. CHINNASAMY	January 2, 2020
KRISHNAN Vs. STATE	October 5, 2020
KRISHNAN Vs. STATE	June 3, 2020
KRISHNAN (DIED) BALAJI Vs. P.RAGAVAN	December 8, 2020
KRISHNASAMY GOUNDER Vs. SUBRAMANIA GOUNDER	December 16, 2020
KRISHNASAMY KONAR Vs. NARAYANASAMY KONAR	September 16, 2020
KRISHNAVENI Vs. STATE,	July 22, 2020
KRISHNAVENI AMMAL Vs. KUPPUSWAMY NAIDU	December 8, 2020
KULANDAIVELU Vs. SARASWATHI	October 7, 2020
KULANDAIVELU Vs. INSPECTOR OF POLICE, UCHIPULI POLICE STATION, RAMANATHAPURAM DISTRICT	September 17, 2020
KULATHUR HINDU NADAR MIDDLE SCHOOL Vs. CHIEF EDUCATIONAL OFFICER	August 3, 2020
KULLU ALIAS KANDASAMY Vs. N. KARTHIK	October 5, 2020
KUMAR Vs. MAHESHWARI	October 28, 2020
KUMAR Vs. STATE OF TAMIL NADU	July 29, 2020
KUMAR Vs. M.P.SELVARAJ	September 23, 2020
KUMAR Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	February 3, 2020
KUMAR Vs. ASSISTANT DIRECTOR	July 13, 2020
KUMAR Vs. ASSISTANT DIRECTOR, TAMIL NADU MINES AND MINERALS DEPARTMENT	September 16, 2020
KUMARAVEL Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT	August 6, 2020
KUMARAVEL Vs. STATE	December 22, 2020
KUMARAVEL Vs. STATE	April 15, 2020
KUMARESAN Vs. REVENUE DIVISIONAL OFFICER	September 23, 2020
KUMARESH GETTAMANENI Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE	September 4, 2020
KUN MOTOR COMPANY PVT. LTD. Vs. ASSISTANT COMMISSIONER (CT)	January 20, 2020
KUNJAMMAL Vs. SAMPATH AND OTHERS	January 3, 2020
KUPPAMMAL Vs. STATE	September 22, 2020
KUPPAN Vs. STATE	January 2, 2020
KUPPAN Vs. MUTHUSAMY	November 19, 2020
KUPPUSAMY Vs. STATE OF TAMILNADU	July 10, 2020
KUPPUSAMY Vs. STATE	September 23, 2020
KURICHI THANGABALU KARTHICK Vs. RAJ TELEVISION NETWORK LTD	October 28, 2020
KURICHI THANGABALU KARTHICK AND ORS. Vs. RAJ TELEVISION NETWORK LIMITED	December 17, 2020
KUTTY Vs. PUBLIC PROSECUTOR	February 13, 2020
KUTTY ISABELLA Vs. K DEIVASIGAMANI	November 11, 2020
L AND T VALVES LIMITED Vs. OFFICE OF ZONAL DIRECTOR GENERAL OF FOREIGN TRADE AND ORS.	February 10, 2020
L NITHISH KRISHNA Vs. P SAKUNTHALA	September 4, 2020
L RAJKUMAR Vs. REVENUE DIVISIONAL OFFICER	October 1, 2020
L. AHMED ABDUL RAZACK Vs. STATE OF TAMIL NADU AND ORS.	August 19, 2020
L. CHINNATHAMBI Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF PUBLIC HEALTHCARE AND FAMILY WELFARE AND ORS.	July 8, 2020
L. INNACENTIA Vs. DIRECTOR OF ELEMENTARY EDUCATION	January 13, 2020
L. MANI Vs. STATE	January 22, 2020
L. RAJINI Vs. N. KANNAN	October 12, 2020
L. SABARY Vs. REPCO HOME FINANCE LIMITED	January 3, 2020
L. SRINIVASAN Vs. HOME SECRETARY (PRISON)	August 5, 2020
L.ASOKAN Vs. CHIEF SECRETARY TO GOVERNMENT	June 1, 2020
L.ELANGOVAI Vs. KUMARAVEL	September 21, 2020
L.G. ELECTRONICS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS	January 21, 2020
L.K.STARNESH Vs. SUPERINTENDENT OF POLICE	June 2, 2020
L.KRISHNAMOORTHY Vs. M.MADHAN KUMAR	December 9, 2020
L.NARAYANA REDDY Vs. MANJULA	September 21, 2020
L.P. SHANKAR Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)	September 7, 2020
L.R.JEYASEKAR Vs. JOINT REGISTRAR OF CO-OP SOCIETIES	July 21, 2020
L.VARALAKSHMI Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT	January 2, 2020
L.VIJAYARANI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	July 1, 2020
LA PROVIDENCE SYSTEMS Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION	July 24, 2020
LAILA BAI Vs. GOVERNMENT OF TAMIL NADU	December 9, 2020
LAKSHMANA PANDIAN Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS	June 16, 2020
LAKSHMANAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING	December 10, 2020
LAKSHMI Vs. ASSISTANT DIRECTOR, DEPARTMENT OF GEOLOGY AND MINING	September 16, 2020
LAKSHMI Vs. STATE	October 1, 2020
LAKSHMI Vs. SUNDARARAJAN	January 31, 2020
LAKSHMI Vs. STATE	July 8, 2020
LAKSHMI Vs. INDIRANIAMMAL	July 27, 2020
LAKSHMI Vs. DISTRICT COLLECTOR	February 4, 2020
LAKSHMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME	September 23, 2020
LAKSHMI AMMAL Vs. S.BAKTHAVATSALU NAIDU	June 2, 2020
LAKSHMI AMMAL Vs. MARI AMMAL	March 5, 2020
LAKSHMI HOTEL PVT. LTD. Vs. SRIRAM CITY UNION FINANCE LTD.	January 7, 2020
LAKSHMI JAGANNATHAN Vs. THASILDAR, TAMBARAM TALUK, TALUK OFFICE BUILDING	November 18, 2020
LAKSHMI NARAYANAN Vs. KAMATCHI	March 16, 2020
LAKSHMI RAUSCHENBACH Vs. VALUESOURCE TECHNOLOGIES (P) LTD.	February 3, 2020
LAKSHMICHANDRA HARISHCHANDRA SHARMA Vs. UNION OF INDIA	March 10, 2020
LAKSHMINARAYANAN Vs. DIRECTOR DEPARTMENT OF HIGHER EDUCATION	January 6, 2020
LAKSHMINARAYANAN Vs. FAMILY MANAGER V SURIYANARAYANAN	November 21, 2020
LALITA TRIPATHI Vs. RAVINDRA NATH VERMA	November 12, 2020
LALITHA Vs. STATE	November 11, 2020
LALITHA Vs. DISTRICT COLLECTOR	February 17, 2020
LALITHA Vs. STATE	February 7, 2020
LALITHA MOHAN Vs. PRATAP K.MOTURI	February 17, 2020
LALITHAA JEWELLERY MART (P) LTD Vs. DEPUTY DIRECTOR OF INCOME TAX	February 12, 2020
LAND ACQUISITION OFFICER Vs. MUNIAPPA	January 28, 2020
LAND MARVEL HOMES Vs. D.ASHOK KUMAR	August 25, 2020
LATCHIYA VEERAN Vs. SUPERINTENDENT OF POLICE PUDUKOTTAI DISTRICT	January 8, 2020
LATHA Vs. STATE	January 29, 2020
LATHA Vs. STATE	September 23, 2020
LEO PRIME COMP PVT. LTD. Vs. THE UNION OF INDIA AND ORS.	January 7, 2020
LIFE INSURANCE CORPORATION OF INDIA Vs. M.R. ELANGOVAN AND ORS.	November 30, 2020
LIFESTYLE INTERNATIONAL PVT.LTD Vs. SHARAFDEEN	July 6, 2020
LILARAM K. BOHRA Vs. T.MANOJ	February 14, 2020
LILLY KUMAR Vs. GOVERNMENT OF TAMIL NADU	August 3, 2020
LINGA TRANSFORMERS Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LTD,	July 30, 2020
LINGESWARAN Vs. DEPUTY SUPERINTENDENT OF POLICE	November 11, 2020
LOKANAND TEEKA RAMAN Vs. UNION OF INDIA	November 11, 2020
LOORDHU AMMAL EDUCATIONAL TRUST Vs. ASST. PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION MINISTRY OF LABOUR, GOVT. OF INDIA	January 30, 2020
LOORDHU PACKIYAM Vs. DIRECTOR GENERAL OF POLICE, KAMARAJAR SALAI, MYLAPORE	November 6, 2020
LOURDUNATHAN Vs. S.SYED AZEZULLAH	January 21, 2020
LOYAL EDUCATIONAL AND CHARITABLE FOUNDATION Vs. CHAIRMAN	January 2, 2020
LOYAL TEXTILE MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, TIRUNELVELI	July 28, 2020
LULU TECH PARK PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-4	September 2, 2020
LYCAMOBILE UK LTD. Vs. PLINTRON MOBILITY SOLUTIONS PRIVATE LIMITED	January 27, 2020
M ANANTHI Vs. P VENKATESAN	August 20, 2020
M ANEES AHMED Vs. RAJA	July 24, 2020
M ARAVIND Vs. MANAGEMENT, M/S BAER SHOES (INDIA) PRIVATE LIMITED	October 1, 2020
M BALAMANIKANDAN Vs. REVENUE DIVISIONAL OFFICER, RAMANATHAPURAM	October 1, 2020
M DHANALAKSHMI Vs. M. SATHIYANARAYANAN	August 24, 2020
M KRISHNAN Vs. MANAGEMENT, M/S BAER SHOES (INDIA) PRIVATE LIMITED	October 1, 2020
M L RAVI Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU	July 15, 2020
M MOHAN Vs. D KUMUDHA	September 17, 2020
M PETCHIMUTHU Vs. STATE REP	September 9, 2020
M PONRAJ Vs. STATE	September 1, 2020
M RAJENDRAN Vs. REGISTRAR GENERAL, CHENNAI	September 28, 2020
M RAMYA Vs. G. EKAMBARAM	August 27, 2020
M SELVAKUMAR Vs. MANAGEMENT, M/S BAER SHOES (INDIA) PRIVATE LIMITED	October 1, 2020
M SHAMSATH BEGUM Vs. HOME SECRETARY(PRISON), HOME DEPARTMENT	October 15, 2020
M SUKUMAR Vs. STATE OF TAMIL NADU REP	September 1, 2020
M SUMATHI Vs. SECRETARY TO THE GOVERNMENT, GOVERNMENT OF TAMIL NADU, (HOME), PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI	September 11, 2020
M THALAPATHI RAJINIKANTH Vs. TAMILNADU PUBLIC SERVICE COMMISSION (TNPSC)	September 4, 2020
M. ABDUL RASHEED Vs. INSPECTOR OF POLICE B-1 FLOWER BAZAAR POLICE STATION	October 28, 2020
M. AKBAR ALI Vs. M. DURAILINGAM	August 17, 2020
M. AMUTHA Vs. ADDITIONAL CHIEF SECRETARY GOVERNMENT HOME & PROHIBITION & EXERCISE DEPARTMENT, CHENNAI	September 30, 2020
M. ANUVARSHINI Vs. UNIVERSITY GRANTS COMMISSION AND ORS.	September 4, 2020
M. ARUMUGAM Vs. STATE	October 9, 2020
M. ASHOK KUMAR Vs. DISTRICT REVENUE OFFICER, COIMBATORE	July 27, 2020
M. BALAKRISHNAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES, SALEM ZONE, SALEM	December 9, 2020
M. BALAKRISHNAN Vs. G. ABDUL KALAM	November 5, 2020
M. BALASUNDARAM Vs. SUB REGISTRAR, THELLAR	December 10, 2020
M. C. D. A. RAJAN Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	December 23, 2020
M. CHINNADURAI Vs. DEPUTY SUPERINTENDENT OF POLICE	November 11, 2020
M. CHINNAIYAN Vs. KASTHURI RADHAKRISHNAN AND ORS.	June 11, 2020
M. CHINNAPPAKUMARAN Vs. GOVERNMENT OF TAMILNADU	January 23, 2020
M. CHINNUSAMY Vs. STATE	January 24, 2020
M. CYRIL IRUDAYARAJ Vs. THE STATE	May 13, 2020
M. DEIVASIGAMANI GOUNDER Vs. S. KOMARASAMI GOUNDER	January 29, 2020
M. DHANASEKARAN Vs. STATE OF TAMIL NADU	August 25, 2020
M. DHANAVENDHAN S/O. MUNIRATHINAM Vs. STATE	March 6, 2020
M. G. NARASIMHA RAO Vs. CHAIRMAN BOARD OF GOVERNORS INDIAN INSTITUTE OF TECHNOLOGY	May 19, 2020
M. G. SARAVANAN Vs. COMMISSIONER OF POLICE TRICHY CITY POLICE OFFICE	October 20, 2020
M. GANESAN Vs. HYUNDAI MOTOR INDIA LIMITED, SRIPERUMBUDUR	December 3, 2020
M. GANGA Vs. STATE OF TAMIL NADU	January 28, 2020
M. GOPI Vs. A.S. SASIKALA AND ORS.	September 29, 2020
M. GOPINATH Vs. STATE	December 18, 2020
M. GOVINDARAJ AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.	November 24, 2020
M. IMAM HUSSAIN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.	July 24, 2020
M. IMMANVUEL Vs. GOVERNMENT OF INDIA	June 17, 2020
M. JALALUDHEEN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION, WATER SUPPLY DEPARTMENT, CHENNAI	November 5, 2020
M. JANNATHU NISHA Vs. DISTRICT COLLECTOR, MADURAI DISTRICT	September 18, 2020
M. JAYABHARATHI Vs. STATE OF TAMIL NADU	June 8, 2020
M. JEYAPRAKASH Vs. DEPUTY SUPERINTENDENT OF POLICE	December 11, 2020
M. K BHUHARI Vs. PROPRIETOR, VELAN ROADLINES	December 21, 2020
M. K. STALIN Vs. PUBLIC PROSECUTOR, REPRESENTING GOVERNMENT OF TAMIL NADU	December 14, 2020
M. KALIAMURTHY Vs. RAMASWAMY PILLAI	January 22, 2020
M. KAMALANATHAN Vs. MANOKARAN	December 9, 2020
M. KANDAN Vs. P. MURUGESAN	August 25, 2020
M. KANDASAMY Vs. RAJI	February 13, 2020
M. KANDASAMY Vs. STATE	September 28, 2020
M. KANNIAPPAN Vs. CHITHIRAI VADIVU	August 25, 2020
M. KARTHIKEYAN Vs. STATE	March 12, 2020
M. KARUPPURAJ Vs. M. GANESAN	January 6, 2020
M. KATHIRESAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (MDU) LTD.	January 22, 2020
M. KEETHANJALI Vs. DIRECTOR OF GENERAL HEALTH SERVICES MINISTRY OF HEALTH AND FAMILY WELFARE	October 28, 2020
M. KISMATH BEGUM Vs. BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA, SIVAGANGAI	October 6, 2020
M. KRISHNAKUMAR Vs. THE REGISTRAR CUM CHAIRMAN, THE TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY	August 19, 2020
M. L RAVI Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU SECRETARIAT	October 7, 2020
M. L. GANESH Vs. CA V. VENKATA SIVA KUMAR	September 30, 2020
M. LAKSHMANAN Vs. COMMISSIONER	January 28, 2020
M. LEELA Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT	January 2, 2020
M. M. HAKIM Vs. SUPERINTENDENT CENTRAL PRISON	October 14, 2020
M. MADHU Vs. STATE	October 1, 2020
M. MANGALASAMY Vs. REGISTRAR OF COOPERATIVE SOCIETIES	January 27, 2020
M. MANGALASAMY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)	September 1, 2020
M. MANICKAM Vs. I POUR GKC AND RKC & SONS	December 1, 2020
M. MARICHELVAM Vs. DIRECTOR OF SCHOOL EDUCATION	December 10, 2020
M. MARIMURUGAN Vs. CHAIRMAN & MANAGING DIRECTOR	September 2, 2020
M. MOHAMMED RAFIQ Vs. COMMISSIONER OF POLICE	January 23, 2020
M. MOHAN Vs. P. DURAISAMI NAIDU	November 3, 2020
M. MUNUSAMY Vs. SECRETARY TO ITS REPRESENTS UNION GOVERNMENT OF INDIA, NEW DELHI	April 9, 2020
M. MUNUSAMY Vs. N. SOMASUNDARAM	January 22, 2020
M. NOORDHEEN(A1) Vs. STATE	December 9, 2020
M. P. RAVI CHANDRA VARMA Vs. STATE OF TAMIL NADU	October 28, 2020
M. PALANISAMY AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.	September 15, 2020
M. PANNEERSELVAM Vs. STATE	September 30, 2020
M. PARAMAGURU Vs. MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION LIMITED	December 22, 2020
M. PONKALIAPPAN Vs. ANNUR CAUVERY SPINTEX (P) LTD.	January 27, 2020
M. PONNUTHURAI Vs. STATE ELECTION COMMISSIONER	January 28, 2020
M. PUSHPAM Vs. PRINCIPAL ACCOUNTANT GENERAL	January 27, 2020
M. R. VASUMATHI Vs. AUTHORIZED OFFICER INDIAN BANK, CHENNAI	September 21, 2020
M. RAGHU Vs. N. MUTHURAJAN	September 4, 2020
M. RAJESWARI Vs. IDHAYATHULLAH	November 20, 2020
M. RAJKUMAR Vs. STATE	January 27, 2020
M. RAJU Vs. SUPERINTENDENT OF POLICE, PUDUKOTTAI	August 5, 2020
M. RAMAMURTHY Vs. STATE REP. BY THE INSPECTOR OF POLICE	November 24, 2020
M. S. BALAMURUGAN Vs. STATE OF TAMIL NADU	December 23, 2020
M. S. KUMANAN Vs. SUSHIL R. BHATIA	October 28, 2020
M. S. KUMANAN Vs. F. RAMESH	October 28, 2020
M. SANKAR Vs. KRISHNAMOHAN	February 10, 2020
M. SANKAR Vs. MANAGING DIRECTOR	January 23, 2020
M. SARAVANAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING	November 9, 2020
M. SARDARMAL CHORDIA SECRETARY AGURCHAND MANMULL JAIN COLLEGE, MEENAMBAKKAM Vs. STATE OF TAMIL NADU	January 10, 2020
M. SEENIVASAN Vs. STATE	February 19, 2020
M. SEKAR Vs. PRESIDING OFFICER 1ST ADDL LABOUR COURT, VELLORE	November 3, 2020
M. SEKAR Vs. DISTRICT SUPERINTENDENT OF POLICE	February 11, 2020
M. SELVAGANAPATHY Vs. STATE	October 1, 2020
M. SELVAKUMAR Vs. STATE OF TAMIL NADU	January 9, 2020
M. SENTHIL KUMAR Vs. DEVASENA	September 25, 2020
M. SHANTHA Vs. STATE	December 9, 2020
M. SUBBIAH Vs. DAIMLER FINANCIAL SERVICES INDIA PVT. LTD.	December 10, 2020
M. SUBRAMANIYAN Vs. REGISTRAR	March 12, 2020
M. SUGANYA Vs. G. KARTHIK	December 15, 2020
M. SULTHAN LAILA Vs. DIVISIONAL RAILWAY MANAGER	July 7, 2020
M. SURESH Vs. STATE	March 6, 2020
M. TAMILARASI Vs. STATE	November 2, 2020
M. TAMILARASU Vs. G. SUBRAMANI (EXONERATED)	December 23, 2020
M. THANGARAJ Vs. STATE OF TAMIL NADU	September 24, 2020
M. THANKAM Vs. STATE OF TAMIL NADU	January 9, 2020
M. UMAPATHY Vs. JOINT COMMISSIONER OF LABOUR	September 23, 2020
M. VEITHI Vs. STATE	February 28, 2020
M. VELMURUGAN Vs. S. RAMESH	December 17, 2020
M. VIJAYAKUMAR Vs. COMMISSIONER OF GEOLOGY AND MINING	January 27, 2020
M. VIJAYALAKSHMI Vs. CHENNAI METRO RAIL LIMITED	December 7, 2020
M. VINOTHBABU Vs. UNION OF INDIA AND ORS.	February 10, 2020
M. VIVEK Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 (I/C)	November 24, 2020
M.A.ANAND Vs. P.T.RAMKRISHNAN	February 6, 2020
M.ALAGAPPAN Vs. STATE OF TAMIL NADU	July 8, 2020
M.ALAMELU MANGAI Vs. P.MOHAN	July 9, 2020
M.AMBE Vs. STATE	July 6, 2020
M.ANBUCHELVAN Vs. STATE OF TAMIL NADU	March 18, 2020
M.ANTONY JESUPAUL Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
M.APPAVOO Vs. DISTRICT COLLECTOR	July 6, 2020
M.ARULPRAKASH Vs. STATE OF TAMIL NADU	July 22, 2020
M.ARUMUGAM Vs. MAGESHWARI	September 23, 2020
M.ARUMUGHAM Vs. V.VIJAYAN	December 17, 2020
M.ARUVI Vs. SUPERINTENDENT OF POLICE, VILLUPURAM DISTRICT	September 17, 2020
M.ATHIAPPAN Vs. HARMANDER SING	March 2, 2020
M.B. DHILIP Vs. RAJKUMAR	January 21, 2020
M.BALAJI Vs. PERIM JANARDHANA RAO	January 8, 2020
M.BALAMURUGAN Vs. PRINCIPAL SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND VICE CHAIRMAN	October 9, 2020
M.BALASINGAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE	July 6, 2020
M.BOSE Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 1, 2020
M.C. SREELATHA Vs. STATE	January 10, 2020
M.C.N.HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION	February 7, 2020
M.CHANDRAN Vs. STATE	January 21, 2020
M.CHANDRIKA Vs. STATE OF TAMIL NADU	February 14, 2020
M.CHELLAMAL Vs. INDIAN OVERSEAS BANK	December 7, 2020
M.DAISY SORNABAI Vs. DISTRICT COLLECTOR	July 9, 2020
M.DEEPALAKSHMI Vs. P.CHANDRASEKARAN	June 10, 2020
M.DEVI Vs. TAMIL NADU STATE ELECTION COMMISSIONER	January 2, 2020
M.DHANARAJAN Vs. COMMISSIONER, TIRUVERKADU MUNICIPALITY	September 21, 2020
M.DHANASEKARAN Vs. STATE	February 21, 2020
M.ELAKKIYA Vs. PRINCIPAL SECRETARY TO GOVERNMENT	September 22, 2020
M.ELANGO Vs. COMMISSIONER FOR WORKMENS COMPENSATION CUM DEPUTY COMMISSIONER OF LABOUR SALEM	November 11, 2020
M.ESWARI Vs. SUPERINTENDENT OF POLICE	July 9, 2020
M.HARIHARAN Vs. V.VIJAYAKUMAR	December 9, 2020
M.HEMA Vs. ANNA UNIVERSITY	February 12, 2020
M.I.E.T.ENGINEERING COLLEGE Vs. REGISTRAR	February 19, 2020
M.JAINULABUDEEN Vs. JOINT SUB REGISTRAR II	June 1, 2020
M.JAISHANKAR Vs. SREE GOKULAM CHITS AND FINANCE CORPORATION PRIVATE LIMITED	December 4, 2020
M.K. STALIN Vs. SPEAKER, TAMILNADU LEGISLATIVE ASSEMBLY	August 25, 2020
M.K.BABU Vs. TAMIL NADU STATE TRANSPORT CORPORATION	December 9, 2020
M.K.KAMARAJ Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, PUDUKOTTAI	August 5, 2020
M.K.KANNIAPPAN Vs. GANESA MUDALIAR	January 30, 2020
M.K.KANNIAPPAN Vs. GANESA MUDALIAR	January 3, 2020
M.KALANTHAR NAINA MOHAMMED Vs. CHIEF CONTROLLING REVENUE AUTHORITY	February 25, 2020
M.KANDASAMY Vs. M.ARUMUGAM	March 4, 2020
M.KARANA RAMACHANDRAN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT	September 22, 2020
M.KARIKALAN Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU	January 8, 2020
M.KARPAGAVALLI Vs. STATE OF TAMIL NADU	September 21, 2020
M.KARUNYA Vs. STATE OF TAMIL NADU	June 3, 2020
M.KARUPPAIYA Vs. ASSISTANT DIRECTOR	September 18, 2020
M.KISMATH BEGUM Vs. BRANCH MANAGER	February 4, 2020
M.KUMAR Vs. PL.JEYAM	June 19, 2020
M.L.ALTAFAR RAHMAN Vs. K.H.AMEENUR RAHMAN	February 6, 2020
M.LAKSHMANA THEVAR Vs. EXECUTIVE ENGINEER, (DISTRIBUTION)	July 7, 2020
M.LENINKUMAR Vs. STATE OF TAMIL NADU	October 28, 2020
M.MAHARAJAN Vs. GOVERNMENT OF TAMILNADU	June 3, 2020
M.MALARVIZHI Vs. AUTHORISED OFFICER	July 6, 2020
M.MANI Vs. INSPECTOR OF POLICE	March 6, 2020
M.MANOHARAN Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT	September 17, 2020
M.MANOHARAN Vs. CHIEF SECRETARY, GOVT. OF TAMIL NADU	September 17, 2020
M.MATHESWARAN Vs. COMMISSIONER OF POLICE	February 6, 2020
M.MEENACHI @ MEENACHIAMMAL MUPPIDATHI Vs. GOVERNMENT OF INDIA	October 1, 2020
M.MOHAMMED HUSSAIN Vs. AUTHORISED OFFICER TAMIL NADU MERCANTILE BANK LIMITED	November 11, 2020
M.MOHAMMED SHAJAHAN Vs. INSPECTOR GENERAL OF REGISTRATION-CUM-CHIEF CONTROLLING REVENUE AUTHORITY	August 4, 2020
M.MOHIDEEN PITCHAI Vs. SAHUL HAMEETHU	September 16, 2020
M.MURALI Vs. KRISHNA SWEETS PRIVATE LIMITED	May 27, 2020
M.MURUGAN Vs. REVENUE DIVISIONAL OFFICER, USILAMPATTI	September 22, 2020
M.MURUGANANTHAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING	December 7, 2020
M.MUTHUVEL Vs. MANGAYARKARASI	June 2, 2020
M.NATARAJAN Vs. DISTRICT COLLECTOR	July 23, 2020
M.NITHISKUMAR Vs. INSPECTOR GENERAL OF POLICE	July 10, 2020
M.P. BALASUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU	January 30, 2020
M.P.MOHANSUNDAR Vs. SOUMYA DEEPAK KRISHNA	March 12, 2020
M.PALANI ADAICALAM Vs. ASSISTANT COMMISSIONER OF INCOME	July 13, 2020
M.PALANIAPPAN Vs. MANAPPURAM FINANCE LTD.	December 9, 2020
M.PALANISAMY Vs. REVENUE DIVISIONAL OFFICER	July 6, 2020
M.PALANIVEL Vs. DISTRICT COLLECTOR, KARUR DISTRICT	August 5, 2020
M.PANDIYAN Vs. TAMILARASI	December 14, 2020
M.PARASURAMAN Vs. F,JAMES	December 7, 2020
M.PARGUNAM Vs. SECRETARY	July 6, 2020
M.PARTHASARATHI Vs. STATE LEVEL SCRUTINY COMMITTEE	June 4, 2020
M.PAULRAJ Vs. A.GANESAN	July 16, 2020
M.PAVITHRA Vs. BRANCH MANAGER INDIAN OVERSEAS BANK KARUVALLI BRANCH	September 23, 2020
M.PRADEEPKUMAR Vs. P.SUBBU	September 25, 2020
M.PREMILA Vs. STATE OF TAMILNADU	September 24, 2020
M.R.BALASHANMUGAM Vs. DEPUTY REGISTRAR OF CO-OP.	February 5, 2020
M.R.GOVINDARAJI Vs. GENERAL MANAGER	May 18, 2020
M.RADHAKRISHNAN Vs. TAHSILDAR	July 10, 2020
M.RAHMATHULLAH Vs. STATE	February 7, 2020
M.RAHMATHULLAH Vs. STATE	February 4, 2020
M.RAJAGOPAL Vs. TAMIL NADU ELECTRICITY BOARD,	February 19, 2020
M.RAJAGOPAL Vs. STATE BANK OF INDIA	December 7, 2020
M.RAJALAKSHMI Vs. UNION OF INDIA	September 21, 2020
M.RAJALAKSHMI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT	September 14, 2020
M.RAJU Vs. DEEPA	June 2, 2020
M.RAMALINGAM Vs. P.JHANSI	February 19, 2020
M.RAMAMOORTHY Vs. K.RAMACHANDRAN	January 7, 2020
M.RAMASUBRAMANIAN Vs. STATE OF TAMIL NADU	January 6, 2020
M.RAMESH Vs. DIRECTOR GENERAL OF POLICE	July 6, 2020
M.RAVINDRAN Vs. GOVERNMENT OF TAMIL NADU	December 7, 2020
M.RUKMANI Vs. STATE REPRESENTED BY ITS	June 29, 2020
M.S.PALANISAMY Vs. S.PARTHIBAN	October 15, 2020
M.SAILAJA Vs. OFFICIAL LIQUIDATOR	March 19, 2020
M.SAIT Vs. JOINT REGISTRAR OF CO-OP.	July 6, 2020
M.SANKAR Vs. CHAIRMAN	May 29, 2020
M.SARAVANAN Vs. SECRETARY TO GOVERNMENT	June 1, 2020
M.SEENIVASAN Vs. STATE	January 6, 2020
M.SEETHA Vs. ASSISTANT DIRECTOR, MINES AND MINERALS, RAMANATHAPURAM DISTRICT	December 7, 2020
M.SELVAM Vs. STATE	September 14, 2020
M.SENTHURAM Vs. STATE OF TAMIL NADU	June 24, 2020
M.SHALINI Vs. SECRETARY TO GOVERNMENT	July 8, 2020
M.SHANMUGA RAJA Vs. UNITED INDIAN INSURANCE COMPANY LIMIED	March 16, 2020
M.SITHARTHAN Vs. STATE OF TAMIL NADU	July 6, 2020
M.SIVAJOTHI Vs. SUPERINTENDENT OF POLICE	June 3, 2020
M.SIVASHANMUGAM Vs. KIRUTHIGA	January 8, 2020
M.SRINIVASAN Vs. STATE OF TAMIL NADU	June 29, 2020
M.SUBRAMANI Vs. KAVITHA	September 22, 2020
M.SUBRAMANIAN Vs. BRANCH MANAGER	July 24, 2020
M.SUDHA Vs. SIVAKUMAR	September 18, 2020
M.SUGANANDHAN Vs. DIRECTOR OF PUBLIC LIBRARIES, OFFICE OF DIRECTOR OF PUBLIC LIBRARIES	December 11, 2020
M.SUGUNA Vs. R.VIJAYALAKSHMI	December 9, 2020
M.SUJATHA Vs. STATE REPRESENTED BY THE SECRETARY TO GOVERNMENT	June 4, 2020
M.SURESH BABU Vs. INSPECTOR OF POLICE	July 2, 2020
M.T.S.RAGHAVAN Vs. SPECIAL COMMISSIONER	January 23, 2020
M.T.SATHIAPPA THEVAR Vs. M.THALAIMUTHU AMBALAM	February 12, 2020
M.T.SATHIAPPA THEVAR Vs. M.THALAIMUTHU AMBALAM	February 12, 2020
M.THANGADURAI Vs. CHIEF SECRETARY	July 2, 2020
M.THANGAPANDI Vs. DISTRICT REVENUE OFFICER	September 21, 2020
M.THIRUMOORTHI Vs. STATE REP	May 26, 2020
M.UDAYAKUMAR Vs. SALEM DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD	November 6, 2020
M.VALARMATHI Vs. A.ABDUL LATHEEF	June 1, 2020
M.VASANTHI Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA	September 22, 2020
M.VENKATACHALAM Vs. P.REVATHI	December 22, 2020
M.VENKATESAN Vs. SUPERINTENDING ENGINEER	July 13, 2020
M.VIGNESH Vs. STATE	June 16, 2020
M.VIGNESWARAN Vs. GOVERNMENT OF TAMIL NADU	December 9, 2020
M.VIJAYAKUMAR Vs. STATE OF TAMIL NADU	July 1, 2020
M.VIJAYALAKSHMI Vs. DISTRICT REVENUE OFFICER,TENKASI DISTRICT, TENKASI	August 4, 2020
M.YASMIN KATHIJA Vs. COMMISSIONER, CORPORATION OF CHENNAI	September 23, 2020
M.YOGARAJ Vs. STATE, REP. BY THE INSPECTOR OF POLICE	February 17, 2020
M.ZAHARAN JABEEN ISMAIL Vs. S.SREENIVASULU	September 30, 2020
M/S COMSTAR AUTOMATIVE TECHNOLOGIES PRIVATE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 18, 2020
M/S ORJ ELECTRONICS OXIDES LTD. Vs. STATE BY INSPECTOR OF POLICE	June 5, 2020
M/S SAMRAJ & CO Vs. C.MARIMUTHU	October 16, 2020
M/S. BROOKS HI-TECH PVT. LTD. Vs. UNION OF INDIA	October 13, 2020
M/S. CJP INDUSTRIES Vs. AMITHA BISHNOI	March 20, 2020
M/S. EXPRESS INFRASTRUCTURE PRIVATE LIMITED Vs. M/S. B. L. KASHYAP AND SONS LIMITED	January 9, 2020
M/S. IRCON INTERNATIONAL LIMITED Vs. GOVERNMENT OF TAMIL NADU	January 22, 2020
M/S. ITC LIMITED Vs. NESTLE INDIA LIMITED	June 10, 2020
M/S. J. J.LAL PVT. LTD. Vs. S.KANCHANAMALA	February 19, 2020
M/S. JOSEPH TRADING CORPORATION Vs. DISTRICT COLLECTOR	July 22, 2020
M/S. METEC DESIGN AND CONSTRUCTION ENGINEERS INDIA PVT. LTD. Vs. M/S. EAST COAST CONSTRUCTION AND INDUSTRIAL LTD.	November 23, 2020
M/S. MOHAMED ABOOBACKER CHANK LUNGI LTD. Vs. M/S. EXHIBITION SOCIETY LTD.	January 29, 2020
M/S. NATIONAL INSURANCE COMPANY LIMITED Vs. R.VELUSAMY	October 9, 2020
M/S. NEW INDIA ASSURANCE CO. LTD Vs. N. RAJESH KUMAR VYAS	February 28, 2020
M/S. P.STELLAMARY FISH SEED SUPPLIER Vs. ASSISTANT DIRECTOR OF FISHERIES	January 21, 2020
M/S. RELIANCE GENERAL INSURANCE CO.LTD. Vs. KATHIR @ J KATHIRAVAN	October 22, 2020
M/S. SARMANI HOTELS PVT.LTD. Vs. B.S.VENKATARAMANA THANTRY	December 30, 2020
M/S. THALAPPAKATTI NAIDU ANANDHA VILAS BIRIYANI HOTEL Vs. MOHAMED ASHRAF THALAPPAKATTI BIRIYANI	February 18, 2020
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. P.KUMARANAYAGAM	October 22, 2020
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. S.BABY LATHA	November 2, 2020
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. RAVISHANKAR	December 10, 2020
M/S. URC CONSTRUCTION (P) LTD. Vs. M/S. AIRPORT AUTHORITY OF INDIA	January 23, 2020
M/S. VADIM INFRASTRUCTURE PRIVATE LIMITED Vs. M/S. SUNIL HITECH ENGINEERS LTD.	February 13, 2020
M/S.INDIAN OIL CORPORATION LIMITED Vs. V. SUDHAKAR	February 27, 2020
MAANSAROVAR MOTORS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER, POONAMALLEE DIVISION AND ORS.	September 29, 2020
MADA SAMY Vs. CHANDRAKALA	November 11, 2020
MADANCHAND BARADIYA, PROPRIETOR, ETHINIC JEWELS Vs. U.PUSHPARAJ	December 9, 2020
MADASAMY Vs. MINOR PARJANSKETSHIA	September 21, 2020
MADESH Vs. L. NARAYANA REDDY	October 5, 2020
MADHANKUMAR Vs. NIRMALA	October 5, 2020
MADHU Vs. STATE	July 13, 2020
MADHUSUDAN METALS Vs. KOTAK MAHINDRA BANK LIMITED	August 27, 2020
MADHUSUDANAN Vs. STATE	July 7, 2020
MADRAS PORT TRUST EMPLOYEES UNION Vs. UNION OF INDIA	January 3, 2020
MADURA COATS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE I	September 14, 2020
MAGESHWARAN Vs. DEPUTY SUPERINTENDENT OF POLICE	January 28, 2020
MAGHESWARI Vs. MALAR	January 27, 2020
MAHABOOBA JAILANI Vs. HOME SECRETARY, HOME DEPARTMENT	September 23, 2020
MAHADEVA MUDALIAR Vs. BAVACHARYA SATRIYA SEVA SAMAJAM TIRUPATTUR	October 6, 2020
MAHADEVAN Vs. MAHAARI PA BEGUM	October 5, 2020
MAHADEVAN Vs. GOVERNMENT OF TAMIL NADU	September 24, 2020
MAHALAKSHMI Vs. STATE OF TAMIL NADU	July 10, 2020
MAHALAKSHMI TOOLS AND MACHINERY PVT. LTD. Vs. GEEP BATTERIES (INDIA) PVT. LTD.	September 23, 2020
MAHARAJA Vs. S.GANGADHARAN	June 4, 2020
MAHARAJAN Vs. STATE	November 6, 2020
MAHASAMY Vs. MINOR PRAKASH	September 17, 2020
MAHASEMAM TRUST Vs. UNION OF INDIA	October 12, 2020
MAHENDRAN Vs. SELVARAJ	February 5, 2020
MAHENDRAN Vs. REVENUE DIVISIONAL OFFICER, PERAVURANI	September 16, 2020
MAHESHBALA FILMS Vs. P.S.K.GANAPATHI	February 25, 2020
MAHESWARI Vs. BOOPATHIRAJA	September 1, 2020
MAHESWARI Vs. STATE OF TAMIL NADU	September 23, 2020
MAHESWARI Vs. STATE OF TAMILNADU	December 10, 2020
MAHINDRA LIFESPACE DEVELOPERS LTD REP BY ITS AUTHORIZED SIGNATORY R ESWARAN Vs. CHAIRMAN AND MANAGING DIRECTOR TANGEDCO, CHENNAI	August 28, 2020
MAHINDRA LIFESPACE DEVELOPERS LTD. Vs. CHAIRMAN AND MANAGING DIRECTOR TANGEDCO	September 29, 2020
MAILESH S. B. Vs. REGISTRAR, ANNA UNIVERSITY	December 14, 2020
MALAIAPPAN Vs. INSPECTOR OF POLICE, MADURAI	September 21, 2020
MALAICHAMY Vs. STATE REP BY, DEPUTY SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION	June 5, 2020
MALAIYAMMAL Vs. M. JOTHIMANI	July 21, 2020
MALAR Vs. RAJI GOUNDER	December 15, 2020
MALARKODI Vs. GNANASEKARAN	December 23, 2020
MALARSELVI MANIMOZHIYAN Vs. UNION OF INDIA	December 10, 2020
MALATHI Vs. SAGADEVAN	September 16, 2020
MALATHY Vs. STATE OF TAMIL NDU	September 24, 2020
MALAVIKA SARUKKAI Vs. SUB-REGISTRAR	January 27, 2020
MALAYATHAL Vs. CHANDRASEKARAN	July 15, 2020
MALLIGA Vs. R. UDAYAKUMAR	October 13, 2020
MALLIGA Vs. P.GANESAN	January 8, 2020
MALLIKA Vs. D. JAGANATHAN	August 31, 2020
MALLIKA Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTIRCT	October 1, 2020
MALLIKA Vs. UNION OF INDIA	February 25, 2020
MANAGAR IFFCO TOKIO GENENRAL INSURANCE CO LTD Vs. VANAMAYIL	September 25, 2020
MANAGEMENT Vs. PRESIDING OFFICER	February 14, 2020
MANAGEMENT ECO. PURE TECHNOLOGIES PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II	February 13, 2020
MANAGEMENT GVK EMERGENCY MANAGEMENT AND RESEARCH INSTITUTE, BEHIND LABOUR COMMISSIONERS OFFICE DMS COMPOUND, CHENNAI Vs. DEPUTY COMMISSIONER OF LABOUR, CHENNAI	October 6, 2020
MANAGEMENT OF ADDISON AND COMPANY LIMITED Vs. PRESIDING OFFICER, II ADDITIONAL LABOUR COURT AND ORS.	February 18, 2020
MANAGEMENT OF GOLDEN SPINNING MILLS PVT.LTD. Vs. JOINT COMMISSIONER OF LABOUR	February 4, 2020
MANAGEMENT OF HATSUM AGRO PRODUCT LTD Vs. LABOUR OFFICER	October 9, 2020
MANAGEMENT OF RAJESH MASTERCRAFTS PVT. LTD. Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION	January 20, 2020
MANAGEMENT OF SE FORGE LTD. Vs. SECRETARY, DEPARTMENT OF LABOUR, GOVERNMENT OF TAMIL NADU AND ORS.	October 1, 2020
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION I) LIMITED Vs. R.VEDHARATHINAM	January 3, 2020
MANAGEMENT TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT	January 24, 2020
MANAGEMENT TENISPET PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY Vs. PRESIDING OFFICER LABOUR COURT, SALEM	October 7, 2020
MANAGEMENT THROUGH GENERAL MANAGER Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI	August 12, 2020
MANAGEMENT, KBS LIMITED Vs. S.R. SRIDHARAN	September 28, 2020
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD Vs. INSPECTOR OF LABOUR	October 1, 2020
MANAGER Vs. J. MEENAKSHI	July 10, 2020
MANAGER Vs. KANNAMMA	February 24, 2020
MANAGER Vs. SUBRAMANI	July 14, 2020
MANAGER [LEGAL] RELIANCE GENERAL INSURANCE COMPANY Vs. JEYA	September 16, 2020
MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. P.SEKAR	November 18, 2020
MANAGER ORIENTAL INSURANCE COMPANY LTD , KARNATAKA Vs. AASAITHAMBI	November 3, 2020
MANAGER R.C.SCHOOLS Vs. C.SAGAYARAJ	June 9, 2020
MANAGER, BAJAJ ALLIANZ GENERAL INS. Vs. K. SELVAM	September 29, 2020
MANAGER, HDFC ERGO INSURANCE COMPANY LIMITED Vs. KARTHICK	November 4, 2020
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. MALLIKA	December 21, 2020
MANAGER, NEW INDIA ASSURANCE CO LTD Vs. VINAYAGAMOORTHY	July 17, 2020
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHANMUGAM AND ORS.	September 23, 2020
MANAGING DIRECTOR Vs. RAJALAKSHMI	July 9, 2020
MANAGING DIRECTOR Vs. K.THIYAGARAJAN	July 13, 2020
MANAGING DIRECTOR Vs. B.RAMKUMAR ADITYAN	May 8, 2020
MANAGING DIRECTOR Vs. M.SURESH	July 9, 2020
MANAGING DIRECTOR Vs. SPECIAL TAHSILDAR	January 27, 2020
MANAGING DIRECTOR M/S S&S POWER SWITCHGEAR EQUIPMENT LIMITED Vs. E POONGAVANAM	September 17, 2020
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD Vs. ANNAMAR & CO REPRESENTED	January 3, 2020
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. SWARNAMMA	September 8, 2020
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD Vs. RAJAMMAL	December 15, 2020
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. P K GEETHA	August 28, 2020
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M. SASIKALA	August 27, 2020
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SUBRAMANI @ SIVA SUBRAMANIAM	December 17, 2020
MANAGING DIRECTOR, ANDHRA PRADESH STATE BOARD TRANSPORT CORPORATION LTD Vs. RANI W/O RAJENDRAN	October 15, 2020
MANAGING DIRECTOR, BMTC Vs. M. SUNDARAJ	August 24, 2020
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT Vs. NAGARAJAN	October 14, 2020
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED Vs. PARANTHAL	December 21, 2020
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, (CBE DVN II) LIMITED Vs. MASIRIY AMMAL	December 15, 2020
MANAGING DIRECTOR, TAMIL NADU TEA PLANTATION, CORPORATION LTD. Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND ORS.	August 14, 2020
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION Vs. P.MANOHARAN	September 15, 2020
MANAVANUR GRAMAM ELLUMPALLAM KANMOI PASANA VIVASAIGAL SANGAM Vs. PUBLIC WORKS (W1) DEPARTMENT	September 21, 2020
MANGAIYARKARASI Vs. ANANDAN	October 14, 2020
MANGAIYARKARASI Vs. REVENUE DIVISIONAL OFFICER	August 4, 2020
MANGUDI Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING	December 10, 2020
MANI Vs. STATE	November 11, 2020
MANI Vs. REVENUE DIVISIONAL OFFICER	August 3, 2020
MANI Vs. PALANIAMMAL	July 8, 2020
MANI Vs. STATE	September 11, 2020
MANI Vs. SECRETARY TO THE GOVERNMENT	November 30, 2020
MANI @ PULSAR MANI Vs. STATE OF TAMIL NADU	August 4, 2020
MANICKAM Vs. SECRETARY	June 17, 2020
MANICKAM Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING	December 10, 2020
MANICKAM Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE	October 16, 2020
MANICKARAJA @ MANIKANDAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME	September 17, 2020
MANIKANDAN Vs. P.PALANI	March 12, 2020
MANIKANDAN Vs. PUTHU MARAMMAN	December 22, 2020
MANIKANDAN Vs. SUPERINTENDANT OF POLICE	October 1, 2020
MANIKANDAN Vs. STATE	September 18, 2020
MANIKANDAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	June 30, 2020
MANIKANDAN Vs. S.DHANALAKSHMI	July 17, 2020
MANIKANDAN Vs. STATE	September 2, 2020
MANIKANDAN Vs. STATE OF TAMIL NADU	August 4, 2020
MANIKKAM Vs. KALIYAPERUMAL	December 16, 2020
MANIMEGALAI Vs. CHAIRMAN AND MANAGING DIRECTOR	February 6, 2020
MANIVANNAN Vs. STATE, REP.	June 26, 2020
MANIVASAGAM Vs. STATE	December 16, 2020
MANIYAM Vs. INSPECTOR GENERAL OF REGISTRATION	June 1, 2020
MANJEET KAPPOR Vs. TAMIL NADU TEXTBOOK AND EDUCATIONAL SERVICES CORPORATION	June 1, 2020
MANJULA Vs. A.KAVITHA	November 6, 2020
MANJULA Vs. STATE OF TAMIL NADU,	October 1, 2020
MANNANGATTI Vs. UNION TERRITORY OF PUDUCHERRY	September 24, 2020
MANOHARAN Vs. STATE	January 2, 2020
MANOHARAN Vs. PUNITHAVATHY	February 3, 2020
MANOHARI Vs. SUGUNATHALAKSHMI	August 24, 2020
MANOKARAN Vs. SATHYAMURTHY	March 6, 2020
MANONMANIAM SUNDARANAR UNIVERSITY Vs. X.ROSARY MARY	March 11, 2020
MANTHIRA MOORTHY Vs. REVENUE DIVISIONAL OFFICER, TUTICORIN	September 18, 2020
MANUEL GNANAPRAKASAM Vs. PREMA	September 15, 2020
MARAGATHAM Vs. KARUPPAKKAL	February 4, 2020
MARASAMY Vs. STATE OF TAMIL NADU	December 23, 2020
MARG LIMITED Vs. COMMISSIONER OF INCOME TAX	September 30, 2020
MARI KOUNDER Vs. MOHANRAJ	September 28, 2020
MARIA LIJOSE KUMAR Vs. STATE	June 19, 2020
MARIAPPAN Vs. DEPUTY SUPERINTENDENT OF POLICE	March 3, 2020
MARIAPPAN Vs. INSPECTOR OF POLICE, VALLIYOOR POLICE STATION	October 15, 2020
MARIMUTHU Vs. REVENUE DIVISIONAL OFFICER, RAMANATHAPURAM	September 21, 2020
MARIMUTHU Vs. RATHINAVELGOUNDER	December 17, 2020
MARIYAMMAL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	July 21, 2020
MARIYAPPAN @ MARYIAPPAPANDIYAN Vs. GOVERNMENT OF TAMIL NADU	February 11, 2020
MARKANDA BOOPATHY Vs. ADMINISTRATIVE EXECUTIVE MAGISTRATE	January 31, 2020
MARRIANNAN Vs. PALANIAPPAN (DIED)	December 10, 2020
MARUTHAI Vs. STATE	September 11, 2020
MARUVURARASI LOGISTICS PVT LTD , Vs. COMMISSIONER OF CUSTOMS (CHENNAI I)	October 16, 2020
MARY AMIRTHA Vs. KUMARAN	December 8, 2020
MASILAMANI Vs. SHENBAGARAYANALLUR PANCHAYAT	January 3, 2020
MATHARSA Vs. SUPERINTENDENT OF POLICE	June 29, 2020
MATHESH Vs. STATE OF TAMIL NADU	October 6, 2020
MATHESHWAI Vs. PERIYASAMY	December 22, 2020
MATHEW SAMEUL Vs. EDAPADI K. PALANISAMY	August 19, 2020
MATHI Vs. SUB-DIVISIONAL MAGISTRATE-CUM-REVENUE DIVISIONAL OFFICER, PUDUKKOTTAI	September 4, 2020
MATHIKANTHAN Vs. DIRECTOR GENERAL OF POLICE, CHENNAI	September 11, 2020
MATHIVANAN Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. SEA JAL ONE	December 4, 2020
MATRIMONY COM LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 8, 2020
MATRIMONY.COM LIMITED Vs. KALYAN JEWELLERS INDIA LIMITED	March 13, 2020
MAYA AMMAL Vs. PUSHPPA AMMAL	January 20, 2020
MAYANDI Vs. STATE	September 18, 2020
MAYANDI Vs. RAJU	June 30, 2020
MD KAMEUAL ISLAM Vs. STATE	June 10, 2020
MD. KAMEUAL ISLAM Vs. STATE	June 12, 2020
MEDALL SCANS AND LABS PRIVATE LIMITED Vs. BEST MEDI SCANS	September 17, 2020
MEENA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	December 15, 2020
MEENAKSHI AMMAL Vs. JEYABALAN	December 18, 2020
MEENAKSHI SUNDARAM Vs. ASSISTANT DIRECTOR, TAMILNADU MINES AND MINERALS	August 4, 2020
MEENATCHI Vs. ANDAL	August 18, 2020
MEETHELAVEETIL KAITHERI MURALIDHARAN Vs. UNION OF INDIA	October 9, 2020
MEGALA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI	October 5, 2020
MEGHRUNNISA Vs. G.MANOHAR	November 11, 2020
MEIYAPPAN Vs. CHETAL	July 9, 2020
MELA VEERANJATTI URANI KARPAGA VINAYAGAR KOVIL TRUST Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT	September 22, 2020
MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD Vs. S.JEGAN	November 3, 2020
MENAKA Vs. GOVINDAN	December 15, 2020
METROPOLITAN TRANSPORT CORPORATION Vs. ANANDRAJ	September 21, 2020
MEYYAPPAN SUBRAMANIAN Vs. SRI RAMACHANDRA UNIVERSITY	December 10, 2020
MGK TRADING HOUSE Vs. ORISSA STEVEDORES LIMITED	February 14, 2020
MINOR A.S.SHRIYA CHITHRUBI Vs. A.MOHAN	January 7, 2020
MINOR ARAVINDHAN Vs. MANAGER TAMIL NADU TRANSPORT CORPORATION	September 24, 2020
MINOR K RAKESH Vs. SAYEELAKSHMI	November 18, 2020
MINOR M.ANIRUDH Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU	December 17, 2020
MINOR M.DHANUSH Vs. STATE OF TAMIL NADU	July 7, 2020
MINOR PREETHI Vs. K.N.MANOKARAN	November 18, 2020
MINOR RAJALAKSHMI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION CHENNAI	December 8, 2020
MIOT HOSPITALS LTD Vs. STATE OF TAMIL NADU	May 28, 2020
MIRIAN MIZPAH ORCHID Vs. UNION OF INDIA	July 6, 2020
MITULAL LALAH Vs. DEPUTY DIRECTOR	February 5, 2020
MOHAMED GOWSH Vs. STATE	July 1, 2020
MOHAMED SAHIRUTHEEN Vs. B. SUMATHI	December 21, 2020
MOHAMED SALEEM Vs. STATE	July 20, 2020
MOHAMED SATHAM USAIN Vs. COMMISSIONER OF POLICE	February 26, 2020
MOHAMED YASEEN Vs. LIYAGATH ALI	July 1, 2020
MOHAMMED BASITH Vs. SUPERINTENDENT OF POLICE	February 6, 2020
MOHAMMED EAKKIAH Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 10, 2020
MOHAMMED FAROOK Vs. ASSISTANT DIRECTOR, TAMIL NADU MINES AND MINERALS DEPARTMENT	September 23, 2020
MOHAMMED GOWSH Vs. STATE	July 2, 2020
MOHAMMED MOTHILAL Vs. S.KUMAR	March 3, 2020
MOHAMMED RAFIQ (DIED) Vs. ARULMIGU PASUPATHEESWARAR SWAMY KOIL AVOOR	December 11, 2020
MOHAN Vs. MANAGER REDDY STRUCTURES PRIVATE LIMITED	December 7, 2020
MOHAN Vs. STATE	September 18, 2020
MOHAN SHA Vs. STATE	October 13, 2020
MOHANA Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT	October 1, 2020
MOHANA SESHATHRI Vs. E.ANUJA	February 11, 2020
MOHANAVALLI Vs. STATE OF TAMILNADU	October 28, 2020
MOHANAVEL Vs. STATE	November 3, 2020
MOHANDOSS Vs. STATE	March 16, 2020
MOHMED GHOUSE Vs. PRINCIPAL SECRETARY	February 6, 2020
MOHOMED SALEEM Vs. R. SENTHIL KUMAR	May 13, 2020
MONA BAI SAHU Vs. SANJIV KUMAR JAIN	February 19, 2020
MONIKANTAN NAIR Vs. SAROJINI AMMA	January 3, 2020
MOOKKAMMAL Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
MOSES JOHN Vs. STATE	August 31, 2020
MOSMETRO INDIA (P) LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I	February 27, 2020
MOTURI LAKSHMI Vs. THE INCOME TAX OFFICER, NON CORPORATE WARD 3(5)	August 17, 2020
MR A D PADMASINGH ISAAC PROPRIETOR, AACHI SPICES AND FOODS Vs. AACHIS VILLAGE RESTAURANT	November 23, 2020
MS.AGATAA GRACE BENJAMIN Vs. ASST.GENERAL MANAGER & DISCIPLINARY AUTHORITY	January 8, 2020
MUHURTAAM EVENT MANAGEMENT PVT LTD Vs. T.K.S.VILLALAN	December 23, 2020
MUKTHIYAR AHMED Vs. STATE REP BY	July 7, 2020
MULBERRY SILKS LIMITED Vs. SETTLEMENT COMMISSION (IT & WT)	May 26, 2020
MULBERRY SILKS LTD. Vs. SETTLEMENT COMMISSION 9IT & WT), ADDITIONAL BENCH	September 14, 2020
MUMBAI INTERNATIONAL AIRPORT LTD. Vs. SUNDARAM FINANCE LIMITED	July 9, 2020
MUNEESWARI Vs. STATE	February 28, 2020
MUNIAMMAL Vs. B.I.AVINASH	December 17, 2020
MUNIYASAMY Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINES DEPARTMENT	September 21, 2020
MUNIYASAMY Vs. REVENUE DIVISIONAL OFFICER	September 24, 2020
MUNUSAMY KOUNDER Vs. RADHAKRISHNAN	November 18, 2020
MURALI Vs. STATE	December 14, 2020
MURUGABOOPATHY Vs. INSPECTOR OF POLICE	June 10, 2020
MURUGAIYAN Vs. ORIENTAL INSURANCE CO. LTD.	February 5, 2020
MURUGAIYAN MODEL MEMORIAL HIGH SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	September 7, 2020
MURUGAN Vs. STATE BY THE INSPECTOR OF POLICE	November 30, 2020
MURUGAN Vs. STATE	April 15, 2020
MURUGAN Vs. CHINNA VEERAN	December 8, 2020
MURUGAN Vs. SUPERINTENDENT OF POLICE, VILLUPURAM DISTRICT	September 17, 2020
MURUGAN Vs. STATE	September 16, 2020
MURUGAN Vs. STATE	September 24, 2020
MURUGAN Vs. STATE, REP. BY	June 25, 2020
MURUGAN Vs. STATE OF TAMIL NADU	December 16, 2020
MURUGAN Vs. STATE	January 3, 2020
MURUGAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT	September 23, 2020
MURUGANANDAM Vs. REVENUE DIVISIONAL OFFICER	December 10, 2020
MURUGANANTHAM Vs. REVENUE DIVISIONAL OFFICER	September 14, 2020
MURUGANDI Vs. INSPECTOR OF POLICE	November 24, 2020
MURUGESAN Vs. DISTRICT COLLECTOR,DISTRICT COLLECTORATE, TUTICORIN DISTRICT	September 14, 2020
MURUGESAN Vs. DISTRICT COLLECTOR	July 8, 2020
MURUGESAN Vs. REVENUE DIVISIONAL OFFICER	August 3, 2020
MURUGESAN Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT	August 5, 2020
MURUGESAN AND ORS. Vs. STATE AND ORS.	February 7, 2020
MURUGESH Vs. STATE OF TAMIL NADU	June 25, 2020
MURUVAYEE Vs. ABIRAMI	January 23, 2020
MUTHALAGAN Vs. VELUCHAMY	January 8, 2020
MUTHALAMMAL AND ORS. Vs. K.P. NATARAJAN AND ORS.	September 14, 2020
MUTHAMMAL Vs. T.SORNALATHA	September 22, 2020
MUTHIAH Vs. TAMILNADU HOUSING BOARD	July 7, 2020
MUTHOOT EXIM PVT. LTD. Vs. STATE OF TAMIL NADU	February 10, 2020
MUTHU THEVAR (DIED) Vs. RECOVERY OFFICER	February 3, 2020
MUTHUKANNU Vs. KARUPPANAN	September 21, 2020
MUTHUKRISHNA REDDIAR Vs. RAJARAM REDDIAR	February 3, 2020
MUTHUKUMAR Vs. STATE	November 2, 2020
MUTHUKUMAR Vs. ASSISTANT COMMISSIONER OF POLICE, PALAYAMKOTTAI	October 15, 2020
MUTHUKUMAR Vs. STATE	October 5, 2020
MUTHUKUMARAN Vs. PALANIVEL	September 4, 2020
MUTHUKUMARAN Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING	August 4, 2020
MUTHUKUMARIAH Vs. T RAJAGOPALAN	September 30, 2020
MUTHULAKSHMI Vs. ADDITIONAL CHIEF SECRETARY TO THE GOVERNEMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, FORT. ST. GEORGE, CHENNAI- 9	September 22, 2020
MUTHUMANI GUNARAJ Vs. STATE REP. BY	May 19, 2020
MUTHUMARI Vs. ASSISTANT DIRECTOR OF MINES, RAMANATHAPURAM	October 1, 2020
MUTHUMARI Vs. REVENUE DIVISIONAL OFFICER PARAMAKUDI, RAMANATHAPURAM DISTRICT	August 28, 2020
MUTHUMARI Vs. SUPERINTENDENT OF POLICE	November 26, 2020
MUTHUMARI MANAMAGIL MANDRAM Vs. GOVERNMENT OF TAMIL NADU	January 29, 2020
MUTHUPPANDI Vs. EXECUTIVE MAGISTRATE	July 16, 2020
MUTHURAJ Vs. STATE	October 5, 2020
MUTHURAJ (DIED) Vs. GNANAMANIAMMAL CHATRAM	December 18, 2020
MUTHURAMAN Vs. STATE	June 17, 2020
MUTHURAMAN Vs. DEVENDIRAN	December 21, 2020
MUTHUSAMY Vs. STATE	September 17, 2020
MUTHUSAMY Vs. RAJENDRAN	November 19, 2020
MUTHUSAMY Vs. ASSISTANT COMMISSIONER OF POLICE	September 17, 2020
MUTHUSELVAN Vs. SANTHAMANI	December 18, 2020
MYRES TYRE SUPPLY (INDIA) LIMITED Vs. THE ASSISTANT COMMISSIONER	February 26, 2020
MYTHILI Vs. S.PERUMAL (DIED)	November 5, 2020
N BASKAR Vs. EXECUTIVE OFFICER PONNAMARAVATHY PANCHAYAT UNION, PONNAMARAVATHY TALUK, PUDUKKOTTAI DISTRICT	August 27, 2020
N C JAYAPAL Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD REP	August 27, 2020
N KARUPPUSAMY Vs. INCOME TAX OFFICER, WARD I, KARUR	December 8, 2020
N MEERA MOHAIDEEN Vs. GOVERNMENT OF TAMIL NADU	June 30, 2020
N P KANNAN Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED,	September 15, 2020
N RAMAMOORTHY Vs. EXECUTIVE OFFICER PONNAMARAVATHY PANCHAYAT UNION, PONNAMARAVATHY TALUK, PUDUKKOTTAI DISTRICT	August 27, 2020
N VARADHARAJAN Vs. STATE OF TAMILNADU REP	August 31, 2020
N. BILAL RAJA Vs. SUPERINTENDENT OF POLICE	February 17, 2020
N. CHANDRASEKARAN Vs. ARULMIGHU THIRUVATTEESWARAR THIRUKKOIL	January 31, 2020
N. DHANRAJ KOCHAR Vs. STATE	February 15, 2020
N. JEGAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	January 28, 2020
N. MADASAMY Vs. STATE OF TAMIL NADU	October 5, 2020
N. MADHAVAN Vs. DEBT RECOVERY APPELLATE TRIBUNAL	January 20, 2020
N. MADHAVAN Vs. UNION OF INDIA	July 28, 2020
N. MOHAN Vs. STATE	August 7, 2020
N. MOHAN Vs. P. SURESH	October 8, 2020
N. NATARAJAN Vs. COMMISSIONER KANCHEEPURAM CORPORATION, KANCHEEPURAM AND ORS.	August 14, 2020
N. NATARAJAN CHIEF ENGINEER, CHENNAI Vs. GOVERNMENT OF TAMIL NADU	December 23, 2020
N. RAJKUMAR Vs. A. ANTHONY FATHIMA	January 30, 2020
N. RAMAKRISHNAN Vs. COMMISSIONER / HR & CE ADMINISTRATION DEPARTMENT, CHENNAI	November 3, 2020
N. RAMASAMY Vs. T.K. NARAYANASAMY	January 31, 2020
N. RAMAYEE Vs. THE SUB-REGISTRAR, REGISTRATION DEPARTMENT AND ORS.	November 5, 2020
N. S. SRINIKUMAR Vs. N. BALASUBRAMANIAN	December 15, 2020
N. SAMPOORANAM PLAINTIFF Vs. E.DILLI BHASKAR	December 12, 2020
N. SHANTHIMADHURESAN Vs. THE INSPECTOR OF POLICE AND ORS.	September 3, 2020
N. SUBRAMANIAN Vs. A. RATHINAKUMAR	July 17, 2020
N. SUBRAMANIAN PETITIONER Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT, TRICHY	November 6, 2020
N. SWARNAJOTHI NAGARAJ Vs. E.S. SHANMUGAVEL NADAR	March 13, 2020
N. ULAGARAJ Vs. GOVERNMENT OF TAMIL NADU	October 5, 2020
N. VASUDEVAN Vs. STATE REP BY, SUB-INSPECTOR OF POLICE	October 13, 2020
N. VENKATESH Vs. INSPECTOR GENERAL OF REGISTRATION	September 16, 2020
N.AMARAVATHI Vs. STATE OF TAMIL NADU	June 17, 2020
N.ANGAMUTHU Vs. DISTRICT COLLECTOR, KARUR DISTRICT, KARUR	August 5, 2020
N.ANGAYEE Vs. SUPERINTENDING ENGINEER	July 13, 2020
N.ANNAPOORANI Vs. DISTRICT COLLECTOR	March 6, 2020
N.AR.N.N. NAHCIAPPA CHETTIYAR Vs. VALLIAMMAI ACHI	February 20, 2020
N.BARANITHARAN Vs. DISTRICT COLLECTOR, PUDUKOTTAI, PUDUKOTTAI DISTRICT.	September 17, 2020
N.BASKARAN Vs. MANAGING DIRECTOR	January 29, 2020
N.D.SAMBATHKUMAR Vs. ACCOUNTANT GENERAL	July 9, 2020
N.DEEPAK RAJ Vs. STATE	June 19, 2020
N.DINESH KUMAR Vs. STATE OF TAMIL NADU	September 14, 2020
N.ILLAMATHY Vs. INCOME TAX OFFICER, WARD II(2), ERODE	September 14, 2020
N.J.SELVAKUMAR Vs. DEPUTY DIRECTOR, HEALTH SERVICES, KRISHNAN KOVIL	September 16, 2020
N.JEYARAM SIDHARTH Vs. NATIONAL INSURANCE COMPANY LIMITED	September 18, 2020
N.KRISHNAMOORTHY Vs. STATE OF TAMIL NADU	June 18, 2020
N.MANOHARAN Vs. TAHSILDAR DHARAPURAM TALUK DHARAPURAM	September 14, 2020
N.MASILAMANI Vs. A.J.CHANDRASEKAR	January 3, 2020
N.MASILAMANI Vs. PREMIER BENEFIT FUND(INDIA) LTD.	January 7, 2020
N.MOHAN Vs. STATE	February 28, 2020
N.MOHANARAMAN Vs. DIRECTOR OF COLLEGIATE EDUCATION	July 10, 2020
N.MUNIRATHINAM Vs. N.MUNISAMY	January 23, 2020
N.MUNIYASAMY Vs. DISTRICT COLLECTOR, COLLECTORATE BUILDINGS	August 3, 2020
N.MURUGAN Vs. M.S.SARAVANAN	November 11, 2020
N.MURUGESWARI Vs. PRINCIPAL	July 13, 2020
N.NAGAJOTHI Vs. PRESIDENT	July 10, 2020
N.NAGANATHATHEVAR Vs. CHIEF SECRETARY	August 21, 2020
N.PADMANABHAN Vs. APURVA VARMA IAS	December 14, 2020
N.PALANISAMY Vs. STATE OF TAMILNADU	March 10, 2020
N.PANDI Vs. CHIEF SECRETARY	June 9, 2020
N.PRASAD Vs. HARITHALAKSHMI	July 20, 2020
N.PRAVEEN Vs. STATE OF TAMIL NADU	August 6, 2020
N.PREMAVATHI Vs. DISTRICT COLLECTOR, KANCHIPURAM DISTRICT	June 2, 2020
N.R.RAMALINGAM Vs. DISTRICT COLLECTOR	June 2, 2020
N.RADHAKRISHNAN Vs. DISTRICT COLLECTOR-CUM-INSPECTOR OF PANCHAYATS	July 29, 2020
N.RAJ Vs. DISTRICT REVENUE OFFICER	December 10, 2020
N.RAJKUMAR Vs. CHIEF SECRETARY TO GOVERNMENT	September 17, 2020
N.RAJU Vs. DISTRICT COLLECTOR	June 29, 2020
N.RAMAMOORTHI Vs. N.JAYACHANDRAN	June 2, 2020
N.RAMAMOORTHY Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, COMMERCIAL TAXES DEPARTMENT, SECRETARIAT, CHENNAI - 9	September 21, 2020
N.S. HAMEED NOOHU Vs. A. ABDUL RAHUMAN	February 25, 2020
N.S. SIVAKUMAR Vs. ADDITIONAL CHIEF SECRETARY	February 6, 2020
N.S.NAINA MOHAMED Vs. DISTRICT REVENUE OFFICER	August 4, 2020
N.S.RAMASAMY Vs. R.JEYAPRAKASH	August 5, 2020
N.SASITHAL BANU Vs. DISTRICT REVENUE DIVISIONAL OFFICER	July 3, 2020
N.SHANKARAN Vs. M.KRISHNAN	June 19, 2020
N.SHANMUGAM Vs. AMAR PRAKKASH DEVELOPERS PRIVATE LIMITED	January 7, 2020
N.SRINIVASAN Vs. STATE OF TAMIL NADU	January 7, 2020
N.TAMILARASU Vs. HOME SECRETARY	July 8, 2020
N.URBAN JEEVARAJ Vs. DIRECTOR OF FISHERIES	February 27, 2020
N.V. SAJIKUMAR Vs. STATE OF TAMIL NADU AND ORS.	November 24, 2020
N.V.CHAKRAPANI Vs. RAPAJAWASA FINANCE MART	December 18, 2020
N.V.SAMBANDAM Vs. EXECUTIVE OFFICER	February 28, 2020
N.V.SUBRAMANIAN Vs. LAKSHMANAN	January 8, 2020
N.VIJAYARAGHAVAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	June 3, 2020
N.YAZHINI Vs. PONDICHERRY UNIVERSITY	September 15, 2020
NACHAMMAL Vs. DISTRICT COLLECTOR, COIMBATORE DISTRICT	September 14, 2020
NACHIMUTHU GOUNDER Vs. STATE OF TAMIL NADU	December 21, 2020
NACHIYAPPAN Vs. PERIYAKARUPPAN	November 20, 2020
NADAR MAHAJANA SANGAM Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	August 3, 2020
NADIMUTHUPATHAR SUNDARAPANDIAN ELAVARMAN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), TRICHY	December 9, 2020
NAGALAKSHMI (DIED) Vs. SIVAPRAKASAM	September 23, 2020
NAGAM PVT. LTD Vs. MALAIYATHAL	November 27, 2020
NAGAMMAL Vs. AYYANAR	December 8, 2020
NAGANATHAN Vs. N.SENTHILVELAN	June 30, 2020
NAGARAJ Vs. STATE REP.BY	June 26, 2020
NAGARAJ Vs. REVENUE DIVISIONAL OFFICER	December 10, 2020
NAGARAJ Vs. SYED USMAN	December 10, 2020
NAGARAJ Vs. DEPUTY SUPERINTENDENT OF POLICE	January 6, 2020
NAGARAJ AND COMPANY PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 10, 2020
NAGARATHINAM AND ORS. Vs. P. DURAISAMY GOUNDER	January 27, 2020
NAGARJUNA OIL CORPORATION LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE-II	October 16, 2020
NAGORE PICHAI Vs. RAMALINGAM	February 19, 2020
NALINI RAJKUMAR Vs. M/S. GEOJIT BNP PARIBAS FINANCIAL SERVICES LTD.	October 1, 2020
NALLAMANI KONAR Vs. M V R A SOUNDARARAJAN	July 10, 2020
NALLANGI KONAR Vs. KUMARESAN	October 15, 2020
NANDAGOPAL CHETTY Vs. SUNIL	February 5, 2020
NANDAKUMAR Vs. STATE	July 10, 2020
NANDHAGOPAL Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING, DINDIGUL DISTRICT	August 3, 2020
NANDHI GROUP AUTO FINANCE Vs. STATE	January 23, 2020
NANDHINI Vs. STATE OF TAMIL NADU	September 23, 2020
NANDINI DEV Vs. SECRETARY TO GOVERNMENT	March 11, 2020
NARASIMHAN Vs. INSPECTOR OF POLICE	March 18, 2020
NARASIMHAN Vs. SADAGOPAN	November 20, 2020
NARASIMMAN PADMAVATHY Vs. INCOME TAX OFFICER WARD-2	September 15, 2020
NARASUS COFFEE COMPANY PVT. LTD. Vs. NARASUS SAARATHY ENTERPRISES PVT. LTD.	January 24, 2020
NARAYANA IYER Vs. ANANDAMMAL ADHEENA TRUST	December 23, 2020
NARAYANAN Vs. STATE REPRESENTED	March 2, 2020
NARAYANAN Vs. STATE OF TAMIL NADU	January 28, 2020
NARAYANAN Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, ARANTHANGI	August 4, 2020
NARAYANAN Vs. RANGANATHAN	December 14, 2020
NARESH SHARMA Vs. P. R. VENKETRAMA RAJA	October 5, 2020
NARGIS BANU Vs. CHIEF IMMIGARATION OFFICER	February 21, 2020
NARPAT CHAND LODHA Vs. STATE	March 4, 2020
NATARAJ Vs. SUB COLLECTOR	June 5, 2020
NATARAJA GOUNDER Vs. KARUNANITHI	December 17, 2020
NATARAJA PADAYACHI Vs. THANGAPRAKASAM	February 5, 2020
NATARAJAN Vs. CHETTINAD CEMENT CORPORATION LTD	October 13, 2020
NATARAJAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME	September 17, 2020
NATARAJAN Vs. SUPERINTENDENT OF POLICE	July 6, 2020
NATIONAL COMPANY Vs. JOINT CHIEF CONTROLLER OF EXPLOSIVES	February 11, 2020
NATIONAL COMPANY Vs. JOINT CHIEF CONTROLLER OF EXPLOSIVES	March 10, 2020
NATIONAL ENGINEERING INDUSTRIES Vs. STATE OF TAMIL NADU	September 22, 2020
NATIONAL INSURANCE CO LTD Vs. VIJAYARAGAVAN	September 17, 2020
NATIONAL INSURANCE CO LTD Vs. SHANTHI	August 23, 2020
NATIONAL INSURANCE CO LTD Vs. NAGARAJAN	November 5, 2020
NATIONAL INSURANCE CO LTD Vs. NACHAMMAL DECEASED	December 21, 2020
NATIONAL INSURANCE CO LTD Vs. M. PALANISAMY	July 30, 2020
NATIONAL INSURANCE CO LTD Vs. KALAIARASAN	July 15, 2020
NATIONAL INSURANCE CO LTD Vs. DEVAKI	September 18, 2020
NATIONAL INSURANCE CO LTD Vs. TMT DEIVANAI	November 18, 2020
NATIONAL INSURANCE CO. , LTD. Vs. M. GAYATHRI	November 11, 2020
NATIONAL INSURANCE CO. LTD Vs. JEBAMANI	September 10, 2020
NATIONAL INSURANCE CO. LTD Vs. K. SOUNDARAJAN	December 8, 2020
NATIONAL INSURANCE CO. LTD Vs. V.R. KARTHIKEYAN	July 28, 2020
NATIONAL INSURANCE CO. LTD. Vs. P. M. MOIDEEN @ MOHAMMED	November 6, 2020
NATIONAL INSURANCE CO. LTD. Vs. RANI	March 12, 2020
NATIONAL INSURANCE CO. LTD. Vs. RAMESH	October 5, 2020
NATIONAL INSURANCE CO. LTD. Vs. BABY	July 13, 2020
NATIONAL INSURANCE CO. LTD. Vs. A.BADURINSSA	July 6, 2020
NATIONAL INSURANCE CO. LTD. Vs. A.GOPAL	December 11, 2020
NATIONAL INSURANCE CO. LTD. Vs. KANNAMMAL	November 19, 2020
NATIONAL INSURANCE CO. LTD. Vs. ALAGESAN	September 16, 2020
NATIONAL INSURANCE CO.LTD Vs. NIRMALADEVI	February 18, 2020
NATIONAL INSURANCE CO.LTD., Vs. MADAMMAL	January 10, 2020
NATIONAL INSURANCE COMPANY Vs. VIJAYA	August 7, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. SIVAKUMAR	September 16, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. M. VASANTHAKUMARI	November 18, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. SAROJA	November 24, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. PALANIAMMAL	December 7, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. S. KARTHEEKEYAN	December 9, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. MANIKANDAN	December 8, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. N.RANGAN	November 18, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. M. MYLATHAL	December 8, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. P. BALASUBRAMANI	March 11, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. M. SHANTHI	October 13, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. K. KRISHNAN	October 13, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. SEENU ALIAS SRINIVASAN	September 22, 2020
NATIONAL INSURANCE COMPANY LIMITED BRANCH MANAGER Vs. LAKSHMI	August 28, 2020
NATIONAL INSURANCE COMPANY LIMITED, ERODE BRANCH Vs. S. MADHESWARI	August 6, 2020
NATIONAL INSURANCE COMPANY LIMITED, SALEM Vs. BOOPATHY	December 21, 2020
NATIONAL INSURANCE COMPANY LIMITED, TIRUNELVELI Vs. S. R. SUBRAMANIAN	November 3, 2020
NATIONAL INSURANCE COMPANY LTD Vs. S. RAGUL	October 16, 2020
NATIONAL INSURANCE COMPANY LTD Vs. SUBRAMANI	October 15, 2020
NATIONAL INSURANCE COMPANY LTD Vs. LALITHA BAI	November 3, 2020
NATIONAL INSURANCE COMPANY LTD Vs. MUNUSAMY	October 22, 2020
NATIONAL INSURANCE COMPANY LTD Vs. KOMBAIAH	November 23, 2020
NATIONAL INSURANCE COMPANY LTD Vs. ALAGAMOOPAN	September 16, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. S. KAVITHA	January 2, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. VETRIVEL	August 4, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. MAYADEVI SHARMA	June 2, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. INDIRA	July 13, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. KRISHNAKUMARI	February 14, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. GANDHIMATI	September 21, 2020
NATIONAL ISURANCE COMPANY Vs. SAROJA	December 8, 2020
NAVAMANI Vs. M.THIRUGNANASAMBANTHAM	October 14, 2020
NAVASHILA AGRO PRIVATE LIMITED Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.	February 20, 2020
NAVEEN KUMAR Vs. STATE	October 6, 2020
NAVEEN RAJA Vs. REVENUE DIVISIONAL OFFICER,REVENUE DIVISIONAL OFFICE	August 4, 2020
NAVIN HOUSING AND PROPERTIES (P) LTD. Vs. THE DESIGNATED COMMITTEE UNDER SABKA VISHWAS LEGACY DISPUTES RESOLUTION SCHEME 2019 AND ORS.	July 27, 2020
NAWSHATH Vs. STATE	July 15, 2020
NAZAR AKHTAR Vs. MARIMUTHU	February 11, 2020
NCC LTD Vs. INDIAN INSTITUTE OF TECHNOLOGY, MADRAS	December 23, 2020
NEELA Vs. STATE	September 21, 2020
NEELAKANDAN Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
NEELAKANDAN Vs. REVENUE DIVISIONAL OFFICER, PERAVURANI	September 16, 2020
NEELAVATHI Vs. S.KARTHIKEYAN	September 16, 2020
NEHRU Vs. STATE	September 23, 2020
NELLIYALAM MUNICIPALITY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 7, 2020
NEPC AGRO FOODS Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER	February 12, 2020
NEPC TEXTILES LTD Vs. ASST. PROVIDENT FUND COMMISSIONER	January 3, 2020
NESTLE INDIA LIMITED Vs. ASSISTANT COMMISSIONER (CT), CHENNAI	November 3, 2020
NESTORE AND ORS. Vs. REGEENA AND ORS.	December 18, 2020
NET MAGNUS SOLUTIONS INDIA PRIVATE LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (C&R)	January 29, 2020
NETHAJI SUBASH CHANDRA BOSE Vs. STATE	January 6, 2020
NEW INDIA ASSURANCE CO LTD Vs. J. MANIMARAN	August 25, 2020
NEW INDIA ASSURANCE CO LTD Vs. THIRU G. SARAVANAN	September 11, 2020
NEW INDIA ASSURANCE CO LTD Vs. GURUMOORTHY	December 22, 2020
NEW INDIA ASSURANCE CO LTD Vs. BOMMI	September 18, 2020
NEW INDIA ASSURANCE CO LTD Vs. C P PREMNATH	December 21, 2020
NEW INDIA ASSURANCE CO LTD Vs. VIGNAM	October 13, 2020
NEW INDIA ASSURANCE CO LTD Vs. METTILDA	July 8, 2020
NEW INDIA ASSURANCE CO LTD Vs. KULLACHI @ UNNAMALAI	October 14, 2020
NEW INDIA ASSURANCE CO. LTD Vs. ANANDA KUMAR	July 21, 2020
NEW INDIA ASSURANCE CO. LTD Vs. MOHAMUDHA FAJILA	July 21, 2020
NEW INDIA ASSURANCE CO. LTD Vs. MADHAMMAL	December 8, 2020
NEW INDIA ASSURANCE CO. LTD TRICHY Vs. DHANALASKHMI	December 14, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. POOVATHA	December 16, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. BHAVANI	December 16, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. MURUGAMMAL	September 21, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. D.SUBBURAYAN	September 25, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. P. SURESH	November 20, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. B.CHINNADURAI	November 3, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAKTHIVEL	December 22, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JEYANTHI	November 24, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SETTU (DIED)	August 4, 2020
NEW INDIA ASSURANCE COMPANY LIMITED, MADURAI Vs. KARTHIKEYANI	December 7, 2020
NEW INDIA ASSURANCE COMPANY LTD Vs. C. TAMILVANAN	October 7, 2020
NEW INDIA ASSURANCE COMPANY LTD, COIMBATORE Vs. P. DURAIRAJ	October 7, 2020
NEW INDIA INSURANCE CO. LTD. Vs. M. PRAVEENA	January 28, 2020
NEW SECURITY FORCE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	July 13, 2020
NEW WOODLANDS HOTEL PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-VI(2)	September 4, 2020
NICKY PHILI @ LEBICH PHILIP Vs. STATE	July 24, 2020
NILAMANGAI NAGAR WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	January 28, 2020
NINETY NINE BEEDI FACTORY Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	September 7, 2020
NIRMAL CABS Vs. CHIEF GENERAL MANAGER	December 9, 2020
NIRMAL KUMAR Vs. S GANESHAMURTHY	August 28, 2020
NIRMALA A NARASIMHAN (DIED) Vs. SHEIK AMMANULLAH	November 20, 2020
NISHAD MATHEW Vs. EASWARAMOORTHY	January 6, 2020
NOBIL THOMAS Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT	September 23, 2020
NOOR AYISHA Vs. STATE OF TAMIL NADU	October 29, 2020
NOORJAHAN Vs. STATE	September 18, 2020
NRP PROJECTS PRIVATE LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED	January 23, 2020
NUCLEAR FUEL COMPLEX Vs. URC CONSTRUCTIONS PRIVATE LTD.	January 10, 2020
O. M. SHAHUL HAMEED Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 13, 2020
O. MURALIDHARAN Vs. CHEVALIER T. THOMAS EDUCATIONAL TRUST	December 17, 2020
O.K. KRISHNA RAO Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION (KMB) LTD.	January 31, 2020
O.NAVEEN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT	September 28, 2020
OASYS GREEN TECH (P.) LTD. Vs. INCOME TAX OFFICER	January 21, 2020
OMCE JORDAN Vs. OFFICIAL LIQUIDATOR, HIGH COURT MADRAS, LIQUIDATOR OF RAYALASEEMA COMMODITIES LTD. AND ORS.	March 20, 2020
OPG POWER GENERATION PRIVATE LIMITED Vs. ENEXIO POWER COOLING SOLUTIONS INDIA PRIVATE LIMITED AND ORS.	December 23, 2020
OPG POWER GENERATION PRIVATE LTD. Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD.	September 17, 2020
ORIENTAL BENEFIT AND DEPOSIT SOCIETY LTD. Vs. R. JANAKI	May 29, 2020
ORIENTAL INSURANCE CO LTD Vs. PILLAPPA	December 22, 2020
ORIENTAL INSURANCE CO LTD Vs. SOMBAYEE (DIED)	December 9, 2020
ORIENTAL INSURANCE CO LTD Vs. SELVI S.RITHU	December 4, 2020
ORIENTAL INSURANCE CO LTD Vs. GANESAN	September 28, 2020
ORIENTAL INSURANCE CO LTD Vs. ANGUSAMY	September 30, 2020
ORIENTAL INSURANCE CO LTD Vs. V.SJATHA	September 25, 2020
ORIENTAL INSURANCE CO LTD Vs. USHARANI	September 9, 2020
ORIENTAL INSURANCE CO LTD CHENNAI Vs. KARUNANIDHI	December 23, 2020
ORIENTAL INSURANCE CO. LTD Vs. JEHO KRISTON	November 3, 2020
ORIENTAL INSURANCE CO. LTD Vs. MADHU	December 21, 2020
ORIENTAL INSURANCE CO. LTD Vs. VENKATRAMAN	March 2, 2020
ORIENTAL INSURANCE CO. LTD Vs. M. SELVARAJ (MINOR)	December 14, 2020
ORIENTAL INSURANCE CO. LTD. Vs. THANGALAKSHMI	December 14, 2020
ORIENTAL INSURANCE CO. LTD. Vs. VALLIYAMMAL	November 5, 2020
ORIENTAL INSURANCE CO. LTD. Vs. B.L. RAMAN AND ORS.	July 16, 2020
ORIENTAL INSURANCE CO. LTD. Vs. N.DHANALAKSHMI	September 21, 2020
ORIENTAL INSURANCE CO. LTD. Vs. JAYALAKSHMI	March 9, 2020
ORIENTAL INSURANCE CO. LTD. Vs. KOMALBAI CHOUHAN	November 23, 2020
ORIENTAL INSURANCE CO. LTD. Vs. MINOR NITHIYA DHARSHINI	July 7, 2020
ORIENTAL INSURANCE CO. LTD. Vs. SANTHI	December 3, 2020
ORIENTAL INSURANCE CO. LTD. Vs. MADAPPA	July 17, 2020
ORIENTAL INSURANCE CO. LTD. Vs. KAMATCHI AND ORS.	January 22, 2020
ORIENTAL INSURANCE CO. LTD. Vs. MATHAPPAN	October 13, 2020
ORIENTAL INSURANCE CO.LTD. Vs. G.SARAVANAN	March 3, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. PARTHIBAN	December 7, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. GOVINDAN	December 22, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJAMMAL	December 22, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. MAREESWARAN	December 22, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. P.JANAKIRAMAN	December 14, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. A.AHAMED RAFI	December 16, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. ELAVARASAN	December 21, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. STATE OF TAMIL NADU	March 16, 2020
ORIENTAL INSURANCE COMPANY LIMITED, KUMBAKONAM, Vs. NIRMALA	October 1, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. C RADHAKRISHNAN	November 18, 2020
ORIENTAL INSURANCE COMPANY LTD DIVISION OFFICE, VELLORE Vs. PACHAIYAPPAN	October 8, 2020
ORIENTAL INSURANCE COMPANY LTD. Vs. PALANIAMMAL	December 16, 2020
ORIENTAL INSURANCE COMPANY LTD. Vs. JOTHI	November 19, 2020
ORKAYEM APPAREL LIMITED Vs. THE COMMISSIONER OF CUSTOMS	January 29, 2020
OVUREDDY Vs. DISTRICT REGISTRAR, (ASSISTANT INSPECTOR GENERAL OF REGISTRATION), TUTICORIN	June 5, 2020
P ANBU Vs. STATE	July 9, 2020
P C DKSHIMANOORTHY Vs. COMMISSIONER, ERODE CORPORATION	December 23, 2020
P GOPALAKRISHNAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD	August 19, 2020
P K RAMA Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT OF TAMIL NADU, REVENUE AND DISASTER MANAGEMENT DEPARTMENT	August 25, 2020
P KALAISELVI Vs. G. CHINNAPPAN	August 27, 2020
P KANDASAMY Vs. MANIKANDAN FINANCE	October 1, 2020
P KUMARESAN Vs. STATE OF TAMILNADU	July 1, 2020
P MALAISAMY Vs. STATE	October 1, 2020
P MOORTHI Vs. STATE	July 24, 2020
P NAVEEN KUMAR Vs. STATE OF TAMIL NADU	July 9, 2020
P R JAGANNATHAN Vs. GOVERNMENT OF TAMIL NADU REP	August 18, 2020
P R VENKETARAMA RAJA Vs. NARESH SHARMA	August 28, 2020
P RAJESHKANNAN Vs. STATE REP	September 2, 2020
P VENGUDUSAMY Vs. SUB COLLECTOR	August 18, 2020
P VIJILA Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT SECRETARIAT, FORT ST GEORGE CHENNAI	September 25, 2020
P. A. RAVIRAJA Vs. REVENUE DIVISIONAL OFFICER/EXECUTIVE MAGISTRATE SATTUR	July 17, 2020
P. ANANDAVALLI AMMAL Vs. LAKSHMIKANTHAM	March 2, 2020
P. ARUN PRABHU Vs. JOINT II SUB REGISTRAR JOINT II SUB REGISTRAR OFFICE	September 24, 2020
P. BALAKRISHNAN Vs. P. BASKARAN	November 3, 2020
P. BALAKRISHNAN Vs. DISTRICT REVENUE OFFICER	November 11, 2020
P. BALAMURUGAN Vs. THE CONTROLLER OF EXAMINATIONS, THE TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.	August 13, 2020
P. BASKARAN Vs. STATE OF TAMIL NADU	January 28, 2020
P. DHARMARAJ Vs. KUPPUSAMY	December 9, 2020
P. ELANGO Vs. SUPERINTENDENT OF POLICE	January 13, 2020
P. FRANKLIN SUNDARANATHAN Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI	November 2, 2020
P. GOPINATHAN Vs. S.A. RAMAN	January 31, 2020
P. HENDRY Vs. SECRETARY TO GOVERNMENT	January 27, 2020
P. INDUMATHI Vs. S. KESAVAN	May 6, 2020
P. JAYAPAL Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION	March 23, 2020
P. JOHN PAUL Vs. SUPERINTENDENT OF POLICE	March 17, 2020
P. K. R. SINGARAVELU Vs. MASILAMANI	December 14, 2020
P. K. VINEES Vs. MOHAMMED MAKTHUM	October 7, 2020
P. KALIYUGANATHAN AND ORS. Vs. STATE OF TAMIL NADU AND ORS.	August 18, 2020
P. KALYANASUNDARAM Vs. PRINCIPAL SECRETARY	January 22, 2020
P. KANNAN Vs. STATE	November 5, 2020
P. KENGADEVI Vs. R. KALAIARASI	September 7, 2020
P. KRISHNAN Vs. STATE OF TAMIL NADU	October 13, 2020
P. KRISHNAN NAIR Vs. THE STATE OF TAMIL NADU AND ORS.	March 9, 2020
P. KULANDAIVEL Vs. SUPERINTENDENT OF POLICE, SALEM	October 12, 2020
P. KUMAR Vs. S. MALARSELVI	January 31, 2020
P. LAKSHMI Vs. STATE OF TAMIL NADU,	October 16, 2020
P. MAGESHKUMAR AND ORS. Vs. CHIEF MANAGER/AUTHORISED OFFICER, BANK OF BARODA AND ORS.	February 19, 2020
P. MANIMARAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION	September 24, 2020
P. MANISEKARAN Vs. STATE OF TAMIL NADU	January 20, 2020
P. MANIVASAGAM Vs. STATE	December 17, 2020
P. MURUGESAN Vs. COMMISSIONER	March 12, 2020
P. NAGARAJAN Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS (E2) DEPARTMENT GOVERNMENT OF TAMIL NADU, CHENNAI	October 6, 2020
P. NARAYANAN Vs. P. KUMARAKURUBARAN	September 3, 2020
P. PANDIARAJA AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.	October 1, 2020
P. PANDITHURAI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, CHENNAI	October 6, 2020
P. PRABU Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	March 11, 2020
P. PRASANTH Vs. C. KRISHNAVENI	December 15, 2020
P. R. SHANMUGAM Vs. STATE	October 12, 2020
P. RAJA RAO Vs. RAVINDRANATH GE MEDICAL ASSOCIATES PVT. LTD	December 22, 2020
P. RAJAMUTHU Vs. DISTRICT COLLECTOR,COLLECTORATE BUILDINGS	August 3, 2020
P. RAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI	October 6, 2020
P. RAJENDRAN Vs. CHELLAMMAL	October 15, 2020
P. RAJU Vs. STATE BANK OF INDIA	March 3, 2020
P. RAJU Vs. INSPECTOR GENERAL OF POLICE	October 16, 2020
P. RAMAKRISHNAN Vs. P. ALAMELU	January 8, 2020
P. RAMAN Vs. GOVERNMENT OF TAMIL NADU AND ORS.	December 18, 2020
P. RAMASAMY Vs. PONNUSAMY	January 2, 2020
P. RAMESH BABU Vs. STATE	March 13, 2020
P. RANJITH KUMAR Vs. CHIEF EDUCATIONAL OFFICER	December 18, 2020
P. S. AMIRTHAVALLI Vs. DISTRICT COLLECTOR, CHENGALPET DISTRICT	December 8, 2020
P. S. KHALEEL Vs. N. HANSARDEEN	December 21, 2020
P. S. VIJAYAKUMAR Vs. DISTRICT COLLECTOR ERODE DISTRICT, ERODE	March 16, 2020
P. SAKTHIVEL Vs. STATE REPRESENTED BY	June 26, 2020
P. SARALA Vs. S. SASIKALA	August 6, 2020
P. SAROJA Vs. STATE ELECTION COMMISSIONER	January 8, 2020
P. SATHIYAMOORTHY Vs. DISTRICT COLLECTOR	February 21, 2020
P. SATHYAVATHY Vs. K. S. GARMENTS	December 22, 2020
P. SELVI Vs. THE DISTRICT MAGISTRATE, PUDUCHERRY AND ORS.	November 19, 2020
P. SHANMUGASUNDARAM Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972 AND DEPUTY CHIEF LABOUR COMMISSIONER	October 1, 2020
P. SHANTHI Vs. D. DHINAKARAN	October 15, 2020
P. SIVAKUMAR Vs. N THANGARAJ	November 6, 2020
P. SREERANGAN Vs. S. SIVASANKAR	December 10, 2020
P. SUBBURAMAN AND ORS. Vs. RATHINAMBAL	August 12, 2020
P. SUBRAMANI Vs. STATE OF TAMIL NADU	January 10, 2020
P. SUNDARA RAJAN Vs. P.N. AMMACHI GOUNDER	January 28, 2020
P. SURESH Vs. R. RANGASAMY AND ORS.	November 30, 2020
P. SURESH BABU Vs. N. PRIYA	October 13, 2020
P. SWAMINATHAN Vs. P. R. M. ROADWAYS (P) LTD , KANCHEEPURAM	December 23, 2020
P. T SENTHILKUMAR Vs. DHANABAKKIYAM	December 23, 2020
P. THANGARAJ Vs. R. RANGABHASYAM AND ORS.	August 24, 2020
P. THIYAGARAJAN Vs. STATE	November 27, 2020
P. VARADHARAJAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND ORS.	February 12, 2020
P. VASANTHA Vs. ANUSUYA	November 11, 2020
P. VENKATESAN Vs. SUB INSPECTOR OF POLICE	October 12, 2020
P. VENKATESH Vs. MANAGEMENT	November 4, 2020
P. VENKATESH KUMAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PUBLIC HEALTH AND FAMILY WELFARE DEPARTMENT	November 2, 2020
P. VERAPPAN Vs. DEPARTMENT OF GEOLOGY AND MINING	December 10, 2020
P. VETRIVEL Vs. STATE OF TAMILNADU	January 28, 2020
P.A. FOOTWEAR PVT. LTD. Vs. THE DIRECTOR GENERAL OF FOREIGN TRADE, DIRECTORATE GENERAL OF FOREIGN TRADE AND ORS.	January 30, 2020
P.A. JOSSEPH Vs. STATE OF TAMIL NADU	April 3, 2020
P.ALAGARSAMY Vs. INSPECTOR GENERAL	December 7, 2020
P.ARUMUGAM Vs. T.N.PARANDAMAN	July 14, 2020
P.AZHAGARSAMY Vs. PRESIDING OFFICER, LABOUR COURT	January 9, 2020
P.BABU Vs. UNION OF INDIA	February 6, 2020
P.C.RAMESH KUMAR Vs. S.SEETHALAKSHMI	September 14, 2020
P.CHELLAIAH Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	November 11, 2020
P.CHINNA ELUVAN Vs. PRESIDENT, KODUKKAMPATTI VILLAGE PANCHAYAT	July 9, 2020
P.CHINNAMMAL Vs. DISTRICT COLLECTOR,SIVAGANGAI DISTRICT, SIVAGANGAI	August 5, 2020
P.DEVARAJULU Vs. SECRETARY TO GOVERNMENT	July 6, 2020
P.DHANALAKSHMI Vs. T.V.SUNDARAM IYENGAR AND SONS LTD.	July 13, 2020
P.DHARMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE	June 2, 2020
P.DILLIBABU Vs. R.GAYATHRI	September 22, 2020
P.G. FORTUNE AGRICTECH LTD. AND ORS. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	January 10, 2020
P.GANAPATHI Vs. COMMISSIONER	July 13, 2020
P.GANESAN Vs. SENIOR REGIONAL MANAGER	July 6, 2020
P.GNANAMUTHU Vs. SECRETARY TO GOVERNMENT	January 22, 2020
P.GNANAVEL Vs. INDIAN OIL CORPORATION LTD	February 14, 2020
P.GOVINDARAJU Vs. MANONMANIAM SUNDARANAR UNIVERSITY	January 24, 2020
P.JAWAHAR Vs. STATE OF TAMIL NADU	September 23, 2020
P.JAYACHANDRAN Vs. S.KUMAR	January 7, 2020
P.K. RADHAKRISHNAN Vs. CENTRAL BANK OF INDIA	January 13, 2020
P.K.T.NATARAJAN Vs. COLLECTOR	July 2, 2020
P.KALAISELVI Vs. N.PRASANNA	July 13, 2020
P.KAMATCHI Vs. STATE OF TAMIL NADU	December 21, 2020
P.KANNAIYRAM Vs. GOVERNMENT OF TAMIL NADU	July 13, 2020
P.KANNAPPAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 2, 2020
P.KANNIAPPAN Vs. J.NADANAVEL	June 1, 2020
P.KARTHIK Vs. P.MANI	January 3, 2020
P.KARUPUSAMY Vs. RESERVE BANK OF INDIA	September 21, 2020
P.KRISHNAN Vs. DEPUTY DIRECTOR OF INDUSTRIES	February 5, 2020
P.KUMARASAMY Vs. P. THANGARAJ	March 2, 2020
P.LOGANATHAN Vs. REVENUE DIVISIONAL OFFICER	August 4, 2020
P.MAHALINGAM Vs. VANITHA	June 19, 2020
P.MANGALAKSHMI Vs. SARAVANAN	December 9, 2020
P.MARIMUTHU Vs. SUMATHY	June 2, 2020
P.MURUGESAN Vs. STATE OF TAMIL NADU	June 3, 2020
P.MUTHURAMALINGAM Vs. UNION OF INDIA	January 2, 2020
P.N.STALIN Vs. L.KUZHANTHALVELU	February 13, 2020
P.NAGARAJ Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE	July 10, 2020
P.NARAYANA REDDY Vs. C.N.RAMESH	February 7, 2020
P.NARAYANAN Vs. INSPECTOR GENERAL OF REGISTRATION	September 23, 2020
P.NARAYANASAMY Vs. NAJMUNNISA	February 14, 2020
P.PALANIVEL Vs. MUTHUSAMY	July 13, 2020
P.PANNEERSELVAM Vs. MANAGING DIRECTOR	March 2, 2020
P.PARAMASIVAM Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT	August 3, 2020
P.PERUMALRAJA Vs. STATE	September 21, 2020
P.PRAKASH Vs. UNION OF INIDA	August 3, 2020
P.R. MANI ELECTRONICS Vs. UNION OF INDIA AND ORS.	July 13, 2020
P.R.DHANALAKSHMIAMMAL Vs. LAZAR NADAR	January 27, 2020
P.RAJARAM Vs. REVENUE DIVISIONAL OFFICER	September 21, 2020
P.RAMASAMY Vs. M.RAJU	December 9, 2020
P.REVATHY Vs. STATE	March 3, 2020
P.RIZA AHMED Vs. THE THASILDAR	March 6, 2020
P.RUKMINI Vs. V.BALASUBRAMANIAM	March 16, 2020
P.S. SIVAPERUMAL AND ORS. Vs. AUTHORISED OFFICER, UCO BANK AND ORS.	February 28, 2020
P.S.ANAND Vs. S.SUMATHY	June 4, 2020
P.S.K.N.AMANULLA Vs. TAMIL NADU WAKF BOARD	January 7, 2020
P.S.NATARAJA NADAR Vs. KUMBAKONAM THULUVA VELLALAR SANGAM	January 7, 2020
P.SANKAR Vs. SUNDARAMOORTHY	January 3, 2020
P.SANKAR Vs. STATE	July 8, 2020
P.SASIKALA Vs. H.NAVEED	November 5, 2020
P.SATHAIAH Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
P.SELVAKUMAR Vs. A.SHIVARANJIANI	January 21, 2020
P.SELVAM Vs. DISTRICT REGISTRAR,(ADMIN)	March 12, 2020
P.SELVARAJ Vs. STATE	September 17, 2020
P.SELVENDRAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 7, 2020
P.SELVI Vs. STATE OF TAMIL NADU	June 30, 2020
P.SELVI Vs. S.PADMA	October 5, 2020
P.SENTHILKUMAR Vs. REVENUE DIVISIONAL OFFICER	July 6, 2020
P.SENTHILVELAN Vs. TAMIL UNIVERSITY	June 19, 2020
P.SINGARAM Vs. REVENUE DIVISIONAL OFFICER	June 29, 2020
P.SIVARAJ Vs. RASIPURAM MUNICIPAL COUNCIL	February 17, 2020
P.SOUNDAR Vs. L.VIMALA	December 11, 2020
P.SOUNDARRAJAN Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI	June 12, 2020
P.SRIDHAR Vs. STATE	September 23, 2020
P.SUBBHULAKSHMI Vs. K.P.RAMASAMY	December 9, 2020
P.SUBRAMANI Vs. DISTRICT COLLECTOR, KARUR DISTRICT	August 3, 2020
P.SUBRAMANIAN Vs. INSURANCE OMBUDSMAN	June 1, 2020
P.SUNDARAM Vs. REVENUE SECRETARY	February 25, 2020
P.SUNDARARAJ Vs. DISTRICT COLLECTOR	July 8, 2020
P.SUNDHARAJAN Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS	September 17, 2020
P.TAMILARASU Vs. AUTHORIZED OFFICER	June 25, 2020
P.THAMIZHARASI Vs. DIRECTOR OF LOCAL FUND AUDIT NANDANAM	January 7, 2020
P.THANGAPANDI Vs. PRINCIPAL SECRETARY/AGRICULTURE PRODUCTION COMMISSIONER	December 17, 2020
P.THANGESWARAN Vs. REVENUE DIVISIONAL OFFICER	December 10, 2020
P.THIAGARAJAN Vs. REGISTRAR GENERAL HIGH COURT, MADRAS	March 20, 2020
P.VAIRAMUTHU Vs. R.KARUNANITHI	December 9, 2020
P.VEERAMMAL Vs. STATE OF TAMIL NADU	July 8, 2020
P.VIJAYA Vs. K.SEKAR	December 11, 2020
P.YASMIN SULTHAN Vs. STATE	February 18, 2020
PA.PO.PARAMASIVANPILLAI Vs. SUPERINTENDENT OF POLICE	February 27, 2020
PAAPA Vs. DEPUTY SUPERINTENDENT OF POLICE	February 14, 2020
PACHAIMUTHU Vs. MINOR VISHANTHINI DAUGHTER OF PACHAIMUTHU	October 1, 2020
PACHAIYAPPAS TRUST BOARD Vs. ADVOCATE GENERAL	June 29, 2020
PACKIA RANJITH Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	October 1, 2020
PACKIALAKSHMI Vs. VIJAYAKUMAR	December 10, 2020
PACKIYALAKSHMI Vs. JOINT REGISTRAR/MANAGING DIRECTOR	July 8, 2020
PADAM CHAND KOTHARI Vs. SHRI RAM TRANSPORT FINANCE CO. LTD.	January 20, 2020
PADHAKUMAR Vs. STATE	February 18, 2020
PADMA Vs. VIJAYALAKSHMI	December 14, 2020
PADMA Vs. THE REGIONAL DEPUTY REGISTRAR OF REGISTRATION, THANJAVUR AND ORS.	March 12, 2020
PADMAVANI EDUCATIONAL AND CHARITABLE TRUST Vs. GOVERNMENT OF TAMIL NADU AND ORS.	June 1, 2020
PADMAVATHI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, FORT ST.GEORGE	March 9, 2020
PADMAVATHI HOSPITALITY & FACILITIES MANAGEMENT SERVICES Vs. TAMIL NADU MEDICAL SERVICE CORPORATION	February 28, 2020
PADMAVATHI HOSPITALITY AND FACILITIES MANAGEMENT SERVICE REP BY ITS AUTHORIZED REPRESENTATIVE J ANJANANANDAN Vs. TAMIL NADU MEDICAL SERVICE CORPORATION PANTHEON ROAD EGMORE CHENNAI	September 9, 2020
PADMAVATHY Vs. ARULMIGHU PACHAIAMMAN TEMPLE	August 28, 2020
PADMINI Vs. C. S. JANIKIRAMAN	October 6, 2020
PAIDALA THIRUPATHI REDDY & BROS Vs. CHIEF ENGINEER (NH), CHENNAI	October 6, 2020
PALANI Vs. REVENUE DIVISIONAL OFFICER	November 9, 2020
PALANI Vs. ARUMUGAM	November 5, 2020
PALANIAPPA GOUNDER Vs. PONGIANNA GOUNDER	December 21, 2020
PALANIAPPAN Vs. SADAIYAPPAN	May 20, 2020
PALANIMURUGAN Vs. M.ALAGESAN	January 23, 2020
PALANISAMY Vs. RATHINAM	February 17, 2020
PALANISAMY Vs. PALLIKOODATHAN	March 4, 2020
PALANISAMY Vs. P. BOOLOGATHUR UDAIYAR	November 5, 2020
PALANIVEL Vs. REVENUE DIVISIONAL OFFICER	September 22, 2020
PALANIVEL @ PRAKASH Vs. STATE REP	March 3, 2020
PALLAN MURUGAN Vs. STATE	April 20, 2020
PALPANDI Vs. STATE OF TAMIL NADU	December 7, 2020
PANCHAVARNAM Vs. S.ANBU GANESAN	February 10, 2020
PANDARINATHAN GOVINDARAJULU Vs. UNION OF INDIA	January 8, 2020
PANDIAN Vs. G.THANGA RAVI	August 14, 2020
PANDIAN Vs. RAMESH	January 20, 2020
PANDIAN HOTELS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 16, 2020
PANDIARAJ Vs. STATE	September 18, 2020
PANDIARAJAN Vs. STATE	April 17, 2020
PANDIYAN Vs. INSPECTOR OF POLICE	February 14, 2020
PANDIYAN Vs. ASSISTANT DIRECTOR, TAMIL NADU MINES AND MINERALS DEPARTMENT,THANJAVUR DISTRICT	September 21, 2020
PANDIYARAJAN Vs. INSPECTOR OF POLICE LAND GRABBING SPECIAL CELL, MADURAI DISTRICT	October 6, 2020
PANDURANGAN SON OF MANNANKATTI Vs. SAMPATH SON OF PANDURANGAN	August 18, 2020
PANGAJAM Vs. O.M. SAMINATHAN	February 11, 2020
PANNADI Vs. STATE	January 2, 2020
PANNEERSELVAM Vs. INSPECTOR OF POLICE	March 17, 2020
PANNEERSELVAM Vs. AUTHORISED OFFICER CORPORATION BANK, COIMBATORE	October 6, 2020
PANNEERSELVAM Vs. DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE, CUDDALORE	December 8, 2020
PANNEERSELVAM Vs. SHANMUGASUNDARAM AND ORS.	September 8, 2020
PANNERSELVAM Vs. SIVAGAMI	September 25, 2020
PAPPAL Vs. PALANIAPPAN	July 13, 2020
PAPPATHI Vs. STATE OF TAMIL NADU	July 30, 2020
PAPPATHI Vs. ASSISTANT DIRECTOR,MINES AND MINERALS	September 24, 2020
PAPPINAYAKAN Vs. KUPPAMMAL	December 10, 2020
PARAG M MUNOT, MANAGING DIRECTOR, M/S PROPERTY SOLUTIONS INDIA PRIVATE LIMITED Vs. STATE	March 6, 2020
PARAMASIVAM Vs. KALAIVANAN	October 13, 2020
PARIMALA Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT	October 5, 2020
PARIMALA Vs. SECRETARY TO GOVERNMENT HOME	September 17, 2020
PARIMALA Vs. STATE OF TAMIL NADU	November 20, 2020
PARIVAR SEVA SANSTHA REPRODUCTIVE HEAL SERVICES Vs. THE COMMISSIONER, THE CORPORATION OF CHENNAI	October 29, 2020
PARIVEL Vs. C PARIVALLAL	July 14, 2020
PARK TOWN BENEFIT FUND LTD , Vs. SAROJA RAMANATHAN	October 1, 2020
PARK TOWN COOPERATIVE WHOLESALE STORES Vs. EXECUTIVE ENGINEER	July 6, 2020
PARTHASARATHY Vs. SOUTHER PINS AND PRODUCTS PVT LTD	October 1, 2020
PARTHIBAN Vs. STATE	October 6, 2020
PARTHIBAN Vs. STATE	January 23, 2020
PARVATHAM Vs. P.RAMAMOORTHY	October 14, 2020
PARVATHI Vs. RATHINAM NADAR	September 14, 2020
PARVATHI Vs. VENKATARASU	January 9, 2020
PARVATHI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	July 10, 2020
PARVATHY Vs. K. ABDUL RAZAAK	December 21, 2020
PARVEEN ROADWAYS, TRANSPORTERS AND HANDLING CONTRACTORS Vs. DEPUTY CHIEF MECHANICAL ENGINEER/FUR DIVISION, INTEGRAL COACH FACTORY	April 17, 2020
PASUVATHI Vs. STATE OF TAMIL NADU	September 21, 2020
PATWARI CLOTHING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, TUTICORIN AND ORS.	November 2, 2020
PAUL RAJ Vs. ESTHER RANI	January 7, 2020
PAULRAJ Vs. ANNALAKSHMI	March 9, 2020
PAVAI VARAM EDUCATIONAL TRUST, Vs. PHARMACY COUNCIL OF INDIA	September 30, 2020
PERAMAIYAN Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE	September 17, 2020
PERIYA ESSAKI MUTHU Vs. SHAJAHAN	June 1, 2020
PERIYAMMAL Vs. AMMASI	February 17, 2020
PERIYANAMBI NARASIMHA GOPALAN Vs. THE SECRETARY TO GOVERNMENT TOURISM, CULTURE AND RELIGIOUS ENDOWMENTS DEPARTMENT, GOVERNMENT OF TAMIL NADU AND ORS.	September 28, 2020
PERIYASAMY Vs. REVENUE DIVISIONAL OFFICER	August 4, 2020
PERUMAL Vs. DHANALAKSHMI AMMAL	October 13, 2020
PERUMAL Vs. B. KANDASAMY	September 24, 2020
PERUMAYEE Vs. S.THENMOZHI	November 18, 2020
PERUNTHALAIVAR KAMARAJAR INSTITUTE OF MARITIME SCIENCE AND ENGINEERING Vs. THE DIRECTOR GENERAL OF SHIPPING AND ORS.	August 6, 2020
PESCO BEAM ENVIRONMENTAL SOLUTIONS PRIVATE LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-5(2)	August 19, 2020
PETCHIAMMAL Vs. DISTRICT COLLECTOR	July 16, 2020
PGC TEXTILE CORPORATION (P) LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 12, 2020
PHARMA FABRIKON Vs. ASSISTANT COMMISSIONER (CT)(FAC), TALLAKULAM ASSESSMENT CIRCLE	December 21, 2020
PICHAMMAL Vs. STATE OF TAMIL NADU	September 23, 2020
PIONEER POWER LTD. Vs. UNION OF INDIA	August 4, 2020
PIRAMU Vs. STATE OF TAMIL NADU	September 22, 2020
PIRITHIGAIVASAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	June 25, 2020
PIYUSH BOKARIA Vs. RESERVE BANK OF INDIA	September 30, 2020
PL GOVARDHAN Vs. ARULMIGU MALLIKESWARAR DEVASTHANAM	September 23, 2020
POES GARDEN AND KASTHURI ESTATE HOUSE OWNERS ASSOCIATION Vs. STATE OF TAMIL NADU	July 15, 2020
PON GUNASEKARAN Vs. M.DANARAJAN @ DANIEL	February 26, 2020
PONDICHERRY INSTITUTE OF MEDICAL SCIENCES Vs. MEDICAL COUNCIL OF INDIA	August 31, 2020
PONMANI SURESH Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 15, 2020
PONNAMMAL Vs. SELVI PONNAMMAL	January 8, 2020
PONNAMMAL @ THIRUMALAYEE @ THUMMAL Vs. VADIVEL	October 16, 2020
PONNAYAL Vs. STATE OF TAMIL NADU REP	August 28, 2020
PONNUMONY Vs. THANSILAS	August 21, 2020
PONNUSAMY Vs. COMMISSIONER OF POLICE	September 23, 2020
PONVEL Vs. NAVEEN AGENCIES	September 16, 2020
POOLAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE (XVI) DEPARTMENT	September 23, 2020
POONGUZHALI Vs. S.PARTHIBAN	September 16, 2020
POORASAMI AND ORS. Vs. THE SPECIAL THASILDAR,	September 14, 2020
POORNACHANDRAKALA Vs. STATE OF TAMIL NADU, ST GEORGE FORT, CHENNAI	August 27, 2020
POORNASAMI Vs. NATARAJAN	January 13, 2020
POOSAVALLI Vs. THANGAVEL GOUNDER	June 1, 2020
PORKODI DEVI Vs. PRINCIPAL SECRETARY AND THE COMMISSIONER OF REVENUE (ADMIN)	September 17, 2020
POUNRAJ Vs. ASSISTANT DIRECTOR,GEOLOGY AND MINING,MADURAI DISTRICT.	August 3, 2020
PPARAMESWARI Vs. I.TAJBASHA	December 10, 2020
PPN POWER GENERATING COMPANY PRIVATE LTD. Vs. COMMISSIONER OF INCOME TAX	September 3, 2020
PPN POWER GENERATING COMPANY PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX, CHENNAI AND ORS.	September 28, 2020
PR. COMMISSIONER OF INCOME TAX - 9, CHENNAI Vs. P. KESARIMAL JAIN	December 16, 2020
PR. PALANIAPPAN Vs. CT. C. NACHIAPPA CHETTIAR	December 17, 2020
PR.PERICHIAPPAN Vs. ASSISTANT GENERAL MANAGER	February 17, 2020
PRABAHARAN PETITIONER Vs. STATE	December 23, 2020
PRABAKARAN Vs. STATE REP. BY	June 24, 2020
PRABATH MILLS Vs. STATE OF TAMIL NADU	March 2, 2020
PRABHA Vs. P. SELVAKUMAR	February 14, 2020
PRABHAKARAN Vs. REVENUE DIVISIONAL OFFICER, PARAMAKUDI	October 1, 2020
PRABHU Vs. GANESAN	September 21, 2020
PRADEEP Vs. STATE	September 1, 2020
PRADEEP DAYANAND KOTHARI Vs. COMMISSIONER OF INCOME TAX-2, CHENNAI	September 24, 2020
PRADEEP KUMAR Vs. STATE	July 13, 2020
PRAKASH Vs. ASSISTANT COMMISSIONER OF POLICE	June 24, 2020
PRAKASH Vs. M. PARVIN	February 27, 2020
PRAMODKUMAR Vs. O.THOMAS	February 18, 2020
PRANAV H.MEHTA Vs. SURENDRA M.MEHTA	December 10, 2020
PRASANNA KUMAR Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM DISTRICT	September 16, 2020
PRATHAF Vs. STATE	July 10, 2020
PRAVEENKUMAR Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	June 30, 2020
PREETHI Vs. K.N. MANOKARAN	November 18, 2020
PREGASH Vs. SELVI	December 23, 2020
PREMIER COTTON TEXTILES Vs. PRIMA PRODUCTS PRIVATE LIMITED	January 23, 2020
PREMKUMAR Vs. STATE	December 1, 2020
PREMSHANKAR NARAYAN Vs. LALITHA NARAYAN	January 7, 2020
PRESIDENT Vs. D.GANESAN	May 8, 2020
PRESKOVIYA Vs. STATE OF TAMIL NADU	September 23, 2020
PRIENCY Vs. FRANCIS	October 16, 2020
PRIME SPORTS ACADEMY Vs. THE MEMBER SECRETARY	November 3, 2020
PRINCE PIPES AND FITTINGS LIMITED Vs. GPF POWER SOLUTIONS PVT. LTD.	September 21, 2020
PRINCIPAL CHIEF CONSERVATOR OF FOREST Vs. TAMIL NADU SOCIAL FORESTARY WORKERS	September 14, 2020
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. K. VIJAYAN	August 31, 2020
PRINCIPAL COMMISSIONER Vs. B.BOOSHANAM	January 20, 2020
PRINCIPAL COMMISSIONER OF CUSTOMS Vs. SEA QUEEN SHIPPING SERVICES (P) LTD.	March 2, 2020
PRINCIPAL COMMISSIONER OF CUSTOMS, CHENNAI Vs. PALANIAPPAN	December 7, 2020
PRINCIPAL COMMISSIONER OF INCOME Vs. S.YOGARATHNAM	July 8, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. REDINGTON (INDIA) LIMITED	December 10, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. K. INBASAGARAN	February 3, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. GREATSHINE HOLDINGS PVT LTD	October 1, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. FLORIND SHOES PVT LTD	October 1, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHIV SALAI & SONS(I) LTD	September 25, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RAKESH SARIN	October 16, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHARATHI CONSTRUCTIONS AND ORS.	September 11, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MACRO MARVEL PROJECTS LTD.	September 18, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX 1 Vs. K. R. JAYARAM	July 22, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX 4 Vs. KHIVRAJ MOTORS PVT. LTD	July 27, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX 4 Vs. LOTTE INDIA CORPORATION LTD	July 29, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX 5 Vs. REDINGTON (INDIA) LIMITED	December 10, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX 9, CHENNAI Vs. KAVITHA DILIPKUMAR	December 16, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX 9, CHENNAI Vs. KHUSHBU DEVI RANKA	December 16, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX I Vs. CORE CARBONS PVT LTD	July 24, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL I Vs. SHREE LAXMI JEWELLERY PVT. LTD.	September 16, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL I, CHENNAI Vs. C. KISHANLAL	December 22, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI Vs. VEENA B.JAIN	November 5, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI Vs. MEENA DEVI RANKA	November 5, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. SKI RETAIL CAPITAL LTD	May 7, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. VIJAYESHWARI TEXTILES LTD.	August 6, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. GOPAL SRINIVASAN	September 11, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. SAFE CORRUGATED CONTAINERS PVT. LTD.	August 4, 2020
PRINCIPAL COMMISSIONER OF WEALTH TAX, CENTRAL-2 Vs. SUSHILA DEVI KEJRIWAL	October 1, 2020
PRINCIPAL SECRETARY Vs. G. UDAYA KUMAR	January 23, 2020
PRINCIPAL SECRETARY TO GOVERNMENT Vs. AG.CHANDRASEKAR	February 13, 2020
PRINCIPAL SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT Vs. R. KRISHNASAMY	July 29, 2020
PRINCIPAL SECRETARY TO GOVERNMENT, SCHOOL EDUCATION Vs. N. NACHAMMAL	September 1, 2020
PRINCIPAL SECRETARY TOGOVERNMENT OF TAMIL NADU Vs. R.JEEVANATHAM	September 14, 2020
PRINCIPAL SECRETARY, REVENUE DEPARTMENT Vs. KARUNAKARAN	October 28, 2020
PRINCIPAL SECRETARY/MEMBER SECRETARY SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU Vs. A. JAYACHITRA	November 2, 2020
PRIYA ACKA THOMAS Vs. GOVERNMENT OF INDIA	April 16, 2020
PRIYA KRISHNAKUMAR PROPRIETOR UDAYA MASALA Vs. S.SUDHAKAR	November 11, 2020
PRIYADARSINI Vs. KADIRVEL	February 26, 2020
PROFESSIONAL MANAGEMENT CONSULTANTS (P) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION	March 10, 2020
PROJECT DIRECTOR Vs. M.VIJAYALAKSHMI	February 13, 2020
PSTS HEAVY LIFT AND SHEET LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 30, 2020
PSTS HEAVY LIFT AND SHIFT LTD. Vs. CEEDEEYES IT PARKS PVT. LTD.	January 30, 2020
PUDUCHERRY MANAGEMENT AND PRODUCTIVITY COUNCIL Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-EPF, APPELLATE TRIBUNAL	December 21, 2020
PUEBLO HOLDINGS LIMITED Vs. EMIRATES TRADING AGENCY LLC	June 3, 2020
PUGAZHENDHI Vs. SUBRAMANIAN	May 12, 2020
PURUSHOTHAMAN Vs. STATE OF TAMIL NADU	March 12, 2020
PUSHPA Vs. N.RAVI	December 10, 2020
PUSPALEELA Vs. KALEEL	July 10, 2020
PVR LTD , (FORMERLY KNOWN AS SPI CINEMAS PVT LTD ) Vs. COMMERCIAL TAX OFFICER	October 15, 2020
QATALYS SOFTWARE TECHNOLOGIES PRIVATE LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.	March 11, 2020
QATAR AIRWAYS Vs. COMMISSIONER OF CUSTOMS	May 19, 2020
R ANBARASAN Vs. ADDITIONAL SUPERINTENDENT OF POLICE, PROHIBITION ENFORCEMENT WING	September 15, 2020
R BALA Vs. ADITYA MAVIMKURVE	September 16, 2020
R CHINNAMARUTHU Vs. REVENUE DIVISIONAL OFFICER	September 16, 2020
R HARIKRISHNAN Vs. VIMALADEVI	October 1, 2020
R KARTHICK Vs. COMPETENT AUTHORITY AND DISTRICT REVENUE OFFICER, NAMAKKAL	December 8, 2020
R KISHORE KUMAR Vs. CHIEF INSPECTOR OF FACTORIES	October 1, 2020
R KRISHNARAJ Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES	October 1, 2020
R N ARUL JOTHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME (CTS V) DEPARTMENT SECRETARIAT	July 10, 2020
R NARAYANASAMY Vs. DEPUTY CHIEF INTERNAL AUDIT OFFICER	September 14, 2020
R P P SELVAM INFRASTRUCTURE (P) LTD. Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	January 6, 2020
R PATTAYYAN Vs. K PADMANABHAN	September 15, 2020
R S DEVELOPMENT AND CONSTRUCTIONS INDIA (P) LTD Vs. NEYVELI LIGNITE CORPORATION LTD , EVR HIGH ROAD CHENNAI	August 18, 2020
R SEKAR Vs. ANDHRA CEMENT CARRIER	December 8, 2020
R SUBBAIAH Vs. MAHESHWARI	September 15, 2020
R THANGAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 1, 2020
R VELU Vs. STATE	July 16, 2020
R YOSADHAI RAMALINGAM Vs. D. MALATHI	December 8, 2020
R. AMUL Vs. STATE OF TAMIL NADU	December 10, 2020
R. ANGALA ESWARI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	January 28, 2020
R. ANGATHAL Vs. PANNEERSELVAM	January 13, 2020
R. ARUL SELVAN Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS, MEENAMBAKKAM	June 5, 2020
R. AYYASWAMI CHETTIAR Vs. H. VIZHWANATHA CHETTIAR	February 17, 2020
R. BABU Vs. TAMIL NADU STATE ELECTION COMMISSIONER	January 3, 2020
R. BACKIALAKSHMI Vs. K. PANDIAN	January 23, 2020
R. BALAKRISHNAN AND ORS. Vs. THE CHAIRMAN CUM MANAGING DIRECTOR, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. AND ORS.	February 6, 2020
R. BALAMURUGAN Vs. STATE OF TAMILNADU	June 9, 2020
R. BHAGIYAM Vs. G. THIRUMOORTHY	December 10, 2020
R. BHARANEESWARAN Vs. GOVERNMENT OF TAMIL NADU, FORT ST GEORGE, CHENNAI	September 9, 2020
R. BHAVANI Vs. CHAIRMAN, TANGEDCO	December 18, 2020
R. BOOPATHI Vs. STATE	January 9, 2020
R. CHERAN Vs. GOVERNMENT OF TAMIL NADU	October 28, 2020
R. DURAICHAMY AND ORS. Vs. THE DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY AND ORS.	December 23, 2020
R. DURAIRAJ Vs. DEPUTY SUPERINTENDENT OF POLICE	September 17, 2020
R. ELANGOVAN Vs. STATE	September 2, 2020
R. ELLAVARASON Vs. STATE REP	June 8, 2020
R. ELUMALAI Vs. STATE	January 2, 2020
R. GANDHI Vs. T. ELUMALAI	September 17, 2020
R. GANESAN Vs. MANIPILLAI	October 28, 2020
R. GOVINDASAMY Vs. DISTRICT MANAGER	November 11, 2020
R. GUNASEKARAN Vs. R NANDHAVIJAYAN	November 19, 2020
R. INDHU Vs. STATE OF TAMIL NADU	January 20, 2020
R. JAYAKUMAR Vs. SURYA TRAVELS	August 25, 2020
R. JAYALAKSHMI Vs. STATE ELECTION COMMISSIONER, LOCAL BODY ELECTION	October 28, 2020
R. JAYAPRAKASH Vs. D. BOOPATHY	February 11, 2020
R. JEYASURIYAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.	February 27, 2020
R. K. PALANIANDI Vs. STATE	November 27, 2020
R. KALAISELVI Vs. STATE	September 11, 2020
R. KALIYAPERUMAL Vs. P. APPARSAMY	November 2, 2020
R. KALYANAM Vs. STATE OF TAMIL NADU AND ORS.	October 28, 2020
R. KAMALAKANNAN Vs. BANK OF INDIA	October 5, 2020
R. KANDAN Vs. VELLORE DISTRICT NUTRITION EMPLOYEES CHILD WELFARE ORGANISER	January 23, 2020
R. KARUPPIAH Vs. ACCOUNTANT GENERAL (A&E) TAMIL NADU	October 13, 2020
R. KESAVA KANNAN Vs. STATE OF TAMILNADU	December 9, 2020
R. KRISHNAN Vs. UNION TERRITORY OF PUDUCHERRY	January 2, 2020
R. KRISHNASAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT	November 3, 2020
R. KUMAR Vs. T.A.S. JAWAHAR AYYA	August 14, 2020
R. KUMARAKRISHNAN Vs. THE SYNDICATE OF THE ANNA UNIVERSITY AND ORS.	December 17, 2020
R. KUPPUSAMY Vs. STATE	March 17, 2020
R. LOGANATHAN Vs. R.K. DAGA	August 20, 2020
R. M. CYRIL Vs. V. JYOTSANA	August 6, 2020
R. M. SUBRAMANIAM Vs. A. R. ANUSHULA	December 21, 2020
R. MAGESWARI Vs. STATE OF TAMIL NADU	January 3, 2020
R. MANIKANDAN Vs. STATE OF TAMIL NADU	April 17, 2020
R. MANIMARAN Vs. STATE	December 17, 2020
R. MANIMEGALAI Vs. STATE	October 28, 2020
R. MANIMOZHI Vs. K.T.THAMBI ARASU	February 5, 2020
R. MANISH HATHIRAMANI Vs. G.D. RANKA	November 19, 2020
R. MAYAKANNAN Vs. STATE	March 20, 2020
R. MOHAN RANGANATHAN Vs. COMMISSIONER FOR LAND ADMINISTRATION & 15 ORS.	December 11, 2020
R. MURALI NARASIMHAN Vs. GOVERNMENT OF TAMIL NADU	December 17, 2020
R. MUTHUCHELVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	November 3, 2020
R. MUTHUKRISHNAN Vs. GOVERNMENT OF TAMIL NADU, CHENNAI	December 1, 2020
R. MUTHUMARI Vs. STATE OF TAMILNADU	January 24, 2020
R. MUTHURANGAN Vs. STATE OF TAMILNADU	February 12, 2020
R. NISHA Vs. DIRECTOR MEDICAL SERVICES, CHENNAI	December 1, 2020
R. PALANISAMY Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	January 29, 2020
R. PIRABALA Vs. GOVERNMENT OF TAMIL NADU	August 21, 2020
R. POORNALINGAM AND ORS. Vs. P. KADHIRVEL	November 24, 2020
R. PRABAKARAN Vs. RAMESH	September 2, 2020
R. PRADEEPAN Vs. REGIONAL TRANSPORT OFFICER, TENKASI	October 6, 2020
R. PRAKASH Vs. STATE OF TAMILNADU	January 21, 2020
R. PRAKASH Vs. STATE	January 31, 2020
R. RADHAKRISHNA NAIDU Vs. SASIKALA	January 23, 2020
R. RADHAKRISHNAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION	January 27, 2020
R. RAGHAVAN AND ORS. Vs. EDUCOMP SOLUTIONS LTD. AND ORS.	March 19, 2020
R. RAJESH Vs. STATE	January 30, 2020
R. RAMASAMY Vs. STATE	March 17, 2020
R. RAMASUBRAMANIAN Vs. CITY PUBLIC PROSECUTOR	October 15, 2020
R. RAVI Vs. THE DISTRICT REGISTRAR, KALLAKURUCHI TALUK AND ORS.	November 10, 2020
R. RUBAVATHI Vs. SENIOR REGIONAL MANAGER	January 2, 2020
R. S PANDIAN Vs. STATE OF TAMIL NADU	December 10, 2020
R. S. KUMAR Vs. RAVINDRA NAIR	October 5, 2020
R. SANTHOSH Vs. V. RADHAKRISHNAN	September 23, 2020
R. SARANYA Vs. MANAGER LIFE INSURANCE CORPORATION OF INDIA, CHENGALPATTU BRANCH, JEEVAN JYOTHI	December 9, 2020
R. SARASWATHI Vs. G. THYAGARAJAN	July 28, 2020
R. SELVARAJ Vs. GENERAL MANAGER	January 29, 2020
R. SENTHILPERUMAL Vs. STATE OF TAMIL NADU	September 2, 2020
R. SENTHILVEL Vs. KALAIMAGAL EDUCATIONAL TRUST	November 11, 2020
R. SHAKTHI PRIYA Vs. REGISTRAR, ANNA UNIVERSITY	August 3, 2020
R. SHANMUGAM Vs. PERIYASAMY	January 10, 2020
R. SHEELA Vs. RADHALAKSHMI	September 18, 2020
R. SIVAKUMAR Vs. STATE	September 28, 2020
R. SIVAPRAKASAM Vs. STATE OF TAMIL NADU	February 24, 2020
R. SIVASAMY Vs. DISTRICT COLLECTOR, COIMBATORE	February 4, 2020
R. SUBRAMANIAM Vs. R. SURENDRAN	May 29, 2020
R. SUJATHA Vs. SUMATHI	October 6, 2020
R. SUMATHI Vs. STATE	February 14, 2020
R. SURESH KUMAR Vs. GOVERNMENT OF TAMIL NADU, SECRETARY TO HOME DEPARTMENT	December 8, 2020
R. THIRUMALAI Vs. SECRETARY TO GOVERNMENT	January 22, 2020
R. USHA Vs. M.B.PALANIVELU	February 14, 2020
R. USHABAI Vs. COMMISSIONER, MADURAI CORPORATION	September 8, 2020
R. VADIVELSAMY Vs. STATE	December 23, 2020
R. VASANTHA Vs. STATE OF TAMIL NADU	January 27, 2020
R. VASANTHA Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	October 14, 2020
R. VENUGOPAL Vs. SPECIAL DEPUTY COLLECTOR (STAMPS)	September 28, 2020
R. VENUGOPAL Vs. DEPUTY COMMISSIONER OF INCOME TAX, PONDICHERRY	December 1, 2020
R. VIJAY Vs. SHABEENA BEGUM	July 29, 2020
R. VIJAYALAKSHI Vs. STATE	December 22, 2020
R. VIJIYARAJ Vs. D. GAUTHAM	August 18, 2020
R. VINOTHKUMAR Vs. M.M. PALANISAMY	January 20, 2020
R. VISWANATHAN Vs. THIRU ALANGADU IMMUDI AGHORA DHARMASHIVACHARIYAR AYIRA VYSYA MUTT	October 22, 2020
R. VIVEK PRABHU Vs. SINDHJA	December 22, 2020
R. WESTLY Vs. UNION OF INDIA	October 14, 2020
R.ANGULAKSHMI Vs. STATE OF TAMIL NADU	March 3, 2020
R.ARUN DEEPAK Vs. M.VIJAYA KUMAR	September 22, 2020
R.AYYASAMY Vs. R.NAGARAJAN	June 17, 2020
R.BALASUBRAMANIAM CHETTIAR Vs. M.MAGESH	June 19, 2020
R.BASKARAN Vs. STATE OF TAMIL NADU	June 5, 2020
R.BOOPATHI Vs. STATE OF TAMIL NADU	September 23, 2020
R.CHINNAKULANDAI Vs. SWAMINATHAN	February 27, 2020
R.CHINNASAMY Vs. COMMISSIONER OF LAND ADMINISTRATION	July 2, 2020
R.DURGA Vs. V.JAI GANESH	September 16, 2020
R.ELANTHENDRAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 3, 2020
R.GANAPATHI Vs. INSPECTOR GENERAL OF REGISTRATION	February 7, 2020
R.GANDHIMATHI Vs. RAMASAMY	September 24, 2020
R.GANESAN Vs. STATE OF TAMIL NADU	December 22, 2020
R.GOPAL Vs. SENTHIL KUMAR (DIED)	February 4, 2020
R.GOPI Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS, DINDIGUL DISTRICT	August 5, 2020
R.GOVINDARAJU Vs. GOVERNMENT OF TAMIL NADU	December 22, 2020
R.JEYAKUMAR Vs. KALIAMOORTHY PADAYACHI	February 14, 2020
R.KANMANI Vs. REVENUE DIVISIONAL OFFICER CUM SUB COLLECTOR	August 4, 2020
R.KANNAN Vs. GOVERNMENT OF TAMIL NADU	July 13, 2020
R.KANNAN Vs. COMMISSIONER, SRIVILLIPUTHUR MUNICIPALITY, SRIVILLIPUTHUR	September 17, 2020
R.KATHIRAVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU	January 2, 2020
R.KATHIRAVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU	January 2, 2020
R.KRISHNAMURTHY Vs. CITY PUBLIC PROSECUTOR	February 13, 2020
R.KULLUPADAIYACHI Vs. STATE OF TAMIL NADU	July 10, 2020
R.M.KAVERI Vs. P.ALAGAPPAN	December 9, 2020
R.MAHENDIRAN Vs. PRINCIPAL DISTRICT JUDGE	June 1, 2020
R.MAHENDRAN Vs. DIRECTOR (MEDICAL) E.S.I.HOSPITAL	January 2, 2020
R.MALA Vs. P.AYYANAR	December 9, 2020
R.MANGAI Vs. G.RAMANATHAN	July 14, 2020
R.MANI Vs. DISTRICT REVENUE OFFICER	December 7, 2020
R.MASILAMANI Vs. DISTRICT COLLECTOR	February 26, 2020
R.MATHI Vs. PRINCIPAL SECRETARY, STATE OF TAMILNADU	August 6, 2020
R.MATHIAZHAGAN Vs. A.MURUGAN	February 17, 2020
R.MAYAMMAL Vs. DIRECTOR INDIAN MEDICAL AND HOMEOPATHY	July 8, 2020
R.MEENA Vs. STATE OF TAMIL NADU	September 24, 2020
R.MURUGANANTHAN Vs. STATE	December 9, 2020
R.MUTHUKUMAR Vs. DELIMITATION COMMISSION CHAIRMAN	February 27, 2020
R.MUTHULAKSHMI Vs. STATE OF TAMIL NADU	June 25, 2020
R.MYTHILI Vs. R.SATISH	January 21, 2020
R.N. ARUL JOTHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME	July 9, 2020
R.P.RAJENTHIRAN Vs. DISTRICT REGISTRAR	March 2, 2020
R.P.TELEBUY SKYSHOP PVT. LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I	January 24, 2020
R.PADMAVATHY Vs. JUNIOR ENGINEER, WATER RESOURCES ORGANIZATION	August 3, 2020
R.PALANI Vs. P.ANAND	October 13, 2020
R.PARIMALA Vs. DEAN	July 21, 2020
R.PONRAJ Vs. STATE	September 14, 2020
R.PRABHAKARAN Vs. PRESIDING OFFICER	June 3, 2020
R.R.K.SAI FASHION Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (COMP)	January 2, 2020
R.RAJA Vs. COMMISSIONER	July 7, 2020
R.RAJAKUMARI Vs. DISTRICT COLLECTOR, KARUR DISTRICT	August 6, 2020
R.RAJALAKSHMI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU	September 22, 2020
R.RAJESH Vs. DISTRICT COLLECTOR	September 16, 2020
R.RAJKUMAR Vs. STATE	July 13, 2020
R.RAJKUMAR Vs. STATE	July 2, 2020
R.RANI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,HOME	September 24, 2020
R.RAVI Vs. S.JEYAPRAKASH	July 15, 2020
R.SARAVANAN Vs. DISTRICT COLLECTOR	July 10, 2020
R.SATHIAMOORTHY Vs. PRINCIPAL SECRETARY	June 26, 2020
R.SEGAR Vs. THIAGARAJAN	January 7, 2020
R.SELVAM Vs. GOVERNMENT OF TAMIL NADU	January 8, 2020
R.SENTHIL KUMAR Vs. SUPERINTENDENT OF POLICE	June 29, 2020
R.SENTHTAMILSELVAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT	January 8, 2020
R.SETHURAMAN Vs. HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	September 23, 2020
R.SHANTHI Vs. MANAGING DIRECTOR,METROPOLITAN TRANSPORT CORP.LTD.	September 21, 2020
R.SHEELA Vs. DISTRICT COLLECTOR-CUM-DISTRICT MAGISTRATE,SIVAGANGAI DISTRICT	August 4, 2020
R.SIVAGAMI AMMAL Vs. VIJAYALAKSHMI	January 7, 2020
R.SIVAKUMAR Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING	March 10, 2020
R.SIVARAMAN Vs. DISTRICT COLLECTOR, TIRUCHIRAPPALLI	August 4, 2020
R.SRIDHAR Vs. CHIEF ENGINEER (PERSONNEL), TAMIL NADU ELECTRICITY BOARD	June 2, 2020
R.SRINIVASAN Vs. DISTRICT COLLECTOR/ARBITRATOR	December 7, 2020
R.SRINIVASAN Vs. D.VENKATARAMANAN	May 26, 2020
R.SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU	January 8, 2020
R.SUNDAR BHASKAR Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ (E2) DEPARTMENT	September 17, 2020
R.SURIYAKALA Vs. INSPECTOR REGISTRATION	September 14, 2020
R.SURYA Vs. STATE	June 26, 2020
R.TAMILARASI Vs. CHIEF ENGINEER, TAMIL NADU ELECTRICITY BOARD	October 14, 2020
R.THANDAPANI Vs. N.EZHUMALAI	July 30, 2020
R.THEIVAKUMAR Vs. UNION OF INDIA	September 14, 2020
R.THIRUGNANAM Vs. DIRECTOR GENERAL OF POLICE, MYLAPORE	March 2, 2020
R.THIRUPATHI Vs. HONBLE ADMINISTRATOR, REP THROUGH DEPUTY ADMINISTRATORS	February 27, 2020
R.V.RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU	March 2, 2020
R.VALARMATHI Vs. STATE OF TAMIL NADU	January 6, 2020
R.VARADARAJ Vs. PATTI CHETTIAR	February 5, 2020
R.VASANTHA Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	September 18, 2020
R.VEERAPPAN Vs. DIRECTOR GENERAL OF POLICE	March 2, 2020
R.VENKATRAMAN Vs. INSPECTOR GENERAL OF REGISTRATION	September 23, 2020
RADHA Vs. STATE OF TAMIL NADU	March 6, 2020
RADHA Vs. INSPECTOR GENERAL OF REGISTRATION DEPARTMENT	September 18, 2020
RADHA APPLIANCES, REPRESENTED BY ITS PROPRIETRIX, B. CHITRA Vs. STATE TAX OFFICER, PANRUTI (TOWN) ASSESSMENT CIRCLE, PANRUTI.	March 6, 2020
RADHABAI AND ORS. Vs. G. BHEEMAN AND ORS.	March 16, 2020
RADHAKRISHNAN Vs. HOME SECRETARY	July 13, 2020
RADHAKRISHNAN Vs. STATE	December 17, 2020
RAFI AHMED Vs. THE DEPUTY SUPERINTENDENT OF POLICE NATIONAL INVESTIGATION AGENCY COCHIN	January 8, 2020
RAGHAVAN Vs. REVENUE DIVISIONAL OFFICER	September 17, 2020
RAGHUNATHAN Vs. STATE	March 9, 2020
RAGHURAMAN Vs. SAKTHIVEL	March 10, 2020
RAGINI BALAJI Vs. RAJA	January 21, 2020
RAHAMATHULLA Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING	December 9, 2020
RAHIMA Vs. INSPECTOR OF POLICE	January 3, 2020
RAHMAN BEEVI Vs. KALIMOORTHY	July 17, 2020
RAHMAN RAFEEQ AHAMED Vs. UNION OF INDIA	December 10, 2020
RAHUL SADAGOPAN Vs. N. SHANKARA SUBRAMANIAM	December 17, 2020
RAICHAND DAGA Vs. SUPERINTENDENT OF POLICE	June 26, 2020
RAILWAY OFFICERS CLUB Vs. ADDITIONAL COMMISSIONER OF SERVICE TAX	January 2, 2020
RAJ Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
RAJ BHUSHAN MALHOTRA Vs. CHANDER BHUSHAN MALHOTRA	September 23, 2020
RAJA Vs. REVENUE DIVISIONAL OFFICER	December 10, 2020
RAJA Vs. EXECUTIV MAGISTRATE CUM REVENUE DIVISIONAL OFFICER, DEVAKOTTAI	August 3, 2020
RAJA Vs. STATE	November 20, 2020
RAJA Vs. VEDI RAJ	January 3, 2020
RAJA Vs. STATE OF TAMIL NADU	September 22, 2020
RAJA & SONS PARTNERSHIP FIRM Vs. TAMIL NADU WAKF BOARD	January 22, 2020
RAJA ANNANAGAR Vs. STATE	July 17, 2020
RAJA JEYA SINGH Vs. KANIRAJ	July 8, 2020
RAJA MAHESH KUMAR M E (CIVIL-STRUCTURAL) Vs. SECRETARY TO GOVT , HOUSING & URBAN DEVELOPMENT DEPT , SECRETARIAT, CHENNAI	October 8, 2020
RAJA PANDI Vs. DISTRICT COLLECTOR	July 10, 2020
RAJA SIR ANNAMALAI CHETTIAR TRUST Vs. K. MAHADEVAN	September 8, 2020
RAJA VELLAIYAN Vs. SUNDARA VINAYAGAR	February 18, 2020
RAJAGOPAL ODAIYAR Vs. KUPPUSWAMY ODAIYAR	February 27, 2020
RAJAH SIR ANNAMALAI Vs. CHIEF COMMISSIONER OF INCOME TAX	January 23, 2020
RAJAKUMARI Vs. STATE	October 22, 2020
RAJALAKSHMI Vs. MESSERS INDIA CEMENTS LIMITED, ARIYALUR DISTRICT	October 6, 2020
RAJALAKSHMI Vs. PRINCIPAL SECRETARY	March 5, 2020
RAJAMANI Vs. SOUMYA DEEPAK KRISHNA	March 12, 2020
RAJAMOHAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT	September 22, 2020
RAJAMURTHY Vs. KANDASAMY	July 28, 2020
RAJAN Vs. M N BADRINATH	September 14, 2020
RAJAPANDI NADAR Vs. SUNDARALINGAM	June 18, 2020
RAJAREDDY Vs. R.KRISHNA REDDY	January 8, 2020
RAJAREDDY Vs. R.KRISHNA REDDY	January 8, 2020
RAJASAKARAN Vs. STATE	September 16, 2020
RAJASEKAR Vs. DHAVAMANI	September 2, 2020
RAJENDRA KUMAR JAIN Vs. INCOME TAX OFFICER, NON CORPORATE WARD 2(3)	October 5, 2020
RAJENDRAN Vs. SELVI	October 12, 2020
RAJENDRAN Vs. K.SAVITHIRI	November 11, 2020
RAJENDRAN Vs. PRABHU AND ORS.	February 5, 2020
RAJENDRAN Vs. R.V.SARAVANAN	June 4, 2020
RAJENDRAN Vs. RAMALINGAM	June 2, 2020
RAJESH Vs. STATE	March 6, 2020
RAJESH KRISHNAN Vs. STATE	June 24, 2020
RAJESHWARI Vs. STATE OF TAMIL NADU	December 14, 2020
RAJESWARI Vs. SECRETARY TO GOVERNMENT, MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION	December 8, 2020
RAJESWARI Vs. GUNASEKARAN	December 17, 2020
RAJESWARI Vs. STATE REP BY	June 5, 2020
RAJESWARI Vs. T.KANNAN	February 11, 2020
RAJESWARI AMMAL Vs. P.KANNIAPPAN	June 1, 2020
RAJESWARI ERANIYAN Vs. STATE	September 16, 2020
RAJHINI Vs. R. KUMAR	April 7, 2020
RAJIYA MUTHU Vs. V.ARUMUGHAM	September 21, 2020
RAJKUMAR Vs. KARUNAPRABHA	February 25, 2020
RAJKUMAR Vs. STATE	September 16, 2020
RAJKUMAR THIYAGARAJAN Vs. INCOME TAX DEPARTMENT, WARD II, THENI	November 4, 2020
RAJU Vs. INSPECTOR OF POLICE	January 20, 2020
RAJU SPINNING MILLS PVT. LTD. Vs. TAMIL NADU GENERATION AND DISTRIBUTION	February 5, 2020
RAM BLUE METALS Vs. PRINCIPAL COMMISSIONER	July 13, 2020
RAM E & I SYSTEMS PRIVATE LIMITED Vs. STATE TAX OFFICER	February 17, 2020
RAM KOWSHIK Vs. STATE	July 15, 2020
RAM SAMAJ Vs. JOINT DIRECTOR OF INCOME TAX	September 15, 2020
RAMA PALANIAPPAN Vs. STATE	September 28, 2020
RAMACHANDRAN Vs. BALAKRISHNAN	September 14, 2020
RAMAIAH Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE	August 4, 2020
RAMAKKA,W/O PERIYASAMY Vs. SAHADEVAN (DEAD)	October 22, 2020
RAMAKRISHNA Vs. V.PARVATHY	February 5, 2020
RAMAKRISHNAKUMAR Vs. A ARACHELVI	August 18, 2020
RAMAKRISHNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 13, 2020
RAMAKRISHNAN Vs. STATE THROUGH,SUB INSPECTOR OF POLICE	October 16, 2020
RAMALINGAM Vs. STATE	March 9, 2020
RAMALINGAM Vs. BHUVANESWARI RAMALINGAM	February 14, 2020
RAMALINGAM Vs. RANGANAN	March 10, 2020
RAMAMOORTHY Vs. REVENUE DIVISIONAL OFFICER	October 7, 2020
RAMAMOORTHY Vs. TAMIL NADU STATE ELECTION COMMISSION	January 9, 2020
RAMAN Vs. STATE	December 9, 2020
RAMAN AND ORS. Vs. CHINNAMMAL AND ORS.	September 28, 2020
RAMANIYAM REAL ESTATES PRIVATE LIMITED Vs. P.K. VAIRAMUTHU	January 30, 2020
RAMANUJA HOTELS (P) LTD. Vs. COMMERCIAL TAX OFFICER	May 19, 2020
RAMAR Vs. REVENUE DIVISIONAL OFFICER	September 24, 2020
RAMASAMY Vs. FR.L.PAUL ANDREWS	September 21, 2020
RAMASAMY Vs. SRINITHI	September 14, 2020
RAMASAMY Vs. REVENUE DIVISIONAL OFFICER	December 7, 2020
RAMASAMY Vs. MARAN	August 19, 2020
RAMASAMY Vs. VETRIVELAN	October 16, 2020
RAMASAMY Vs. DISTRICT REGISTRAR	June 5, 2020
RAMASAMY GOUNDER Vs. VANTHAMMAL	January 2, 2020
RAMASAMY GOUNDER Vs. VANTHAMMAL	January 2, 2020
RAMASANTHANAM Vs. DHANABAL CHETTIAR	February 6, 2020
RAMASUBBU Vs. KRISHNAMMAL	June 30, 2020
RAMCO INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 4, 2020
RAMESH Vs. STATE	December 21, 2020
RAMESH Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE	September 23, 2020
RAMESH Vs. STATE	July 9, 2020
RAMESH Vs. STATE	August 6, 2020
RAMESH Vs. UNION OF INDIA	October 6, 2020
RAMESH NAHAR Vs. LAND MARVEL HOMES A REGISTERED PARTNERSHIP FIRM	March 10, 2020
RAMESH RAJAN Vs. PALANIVEL THIAGARAJAN	September 29, 2020
RAMESHKUMAR Vs. REVENUE DIVISIONAL OFFICER	December 10, 2020
RAMESHWAR Vs. STATE	December 22, 2020
RAMIAH Vs. DEPUTY SUPERINTENDENT OF POLICE	June 24, 2020
RAMKUMAR Vs. INSPECTOR OF POLICE, THIRUCHENDUR	August 21, 2020
RAMKUMAR Vs. STATE	December 22, 2020
RAMKUMAR THANTHONY Vs. STATE	January 29, 2020
RAMRAJ AND ORS. Vs. LOORDU	February 14, 2020
RAMU Vs. REVENUE DIVISIONAL OFFICER	September 23, 2020
RAMU Vs. SECRETARY TO GOVERNMENT	July 21, 2020
RAMU ANNAMALAI Vs. G.I.TECHNOLOGY PRIVATE LIMITED	July 2, 2020
RAMU KALANJIAM VENKATARAMAN Vs. PACEMAN FINANCE INDIA PVT. LTD	March 13, 2020
RAMYA Vs. ASSISTANT COMMISSIONER OF POLICE	February 26, 2020
RANGAMMAL @ VEERATHAL Vs. SUBBAE GOUNDER	February 3, 2020
RANGANAYAGI Vs. STATE	December 14, 2020
RANGASAMY GOUNDER Vs. TIRUMOORTHY	September 17, 2020
RANI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	August 13, 2020
RANI Vs. STATE	December 9, 2020
RANJITH SINGH Vs. BABY	September 29, 2020
RANJITHAM Vs. STATE OF TAMIL NADU	September 22, 2020
RASI TRAVELS & CARGO PVT. LTD. Vs. INTERGLOBE TECHNOLOGY QUOTIENT PVT. LTD.	February 5, 2020
RATHINACHALAM Vs. DISTRICT COLLECTOR,COLLECTOR OFFICE,TRICHY	August 5, 2020
RATHINAKUMAR Vs. M.ABBUKUTTAN	February 12, 2020
RATHINASWAMY Vs. ACHI KANNU AND ORS.	March 4, 2020
RATHNAVELU Vs. S.LAKSHMI AMMAL	March 10, 2020
RATTHA CITADINES BOULEVARD CHENNAI PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 30, 2020
RATTHA SOMERSET GREENWAYS CHENNAI PVT. LTD. Vs. ASSISTANT COMMISSIONER	September 16, 2020
RAVI Vs. SUSILA	September 24, 2020
RAVI Vs. REVENUE DIVISIONAL OFFICER	August 6, 2020
RAVI Vs. STATE	March 4, 2020
RAVI RAMAN Vs. ARUL VISWANATHAN	August 13, 2020
RAVICHANDRAN Vs. NIL	October 6, 2020
RAVICHANDRAN Vs. STATE REP. BY	June 25, 2020
RAVICHANDRAN Vs. REVENUE DIVISIONAL OFFICER	September 17, 2020
RAVINDRAN Vs. RAMAMOORTHY	December 8, 2020
RAVINDRANATH GE MEDICAL ASSOCIATES PRIVATE LIMITED Vs. P RAJA RAO	June 1, 2020
RAVINDRANATH GE MEDICAL ASSOCIATES PRIVATE LIMITED Vs. P RAJA RAO	July 1, 2020
RAVISAM Vs. GOVERNMENT OF TAMIL NADU	July 22, 2020
RAYMIX CONCRETE INDIA PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES, EZHILAGAM	September 16, 2020
RECKITT BENCKISER SCHOOL INDIA LTD. Vs. UNION OF INDIA	January 28, 2020
RECOVERY OFFICER, THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. DY. REGISTRAR, NATIONAL COMPANY LAW TRIBUNAL AND ORS.	August 31, 2020
REENA Vs. STATE REP. BY	June 24, 2020
REFEX INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF CGST & CENTRAL EXCISE	January 6, 2020
REGEENA Vs. JEPPIAAR SHEELA	February 13, 2020
REGIONAL DIRECTOR ESI CORPORATION Vs. ELFORGE LTD ,	October 16, 2020
REGISTRAR (JUDICIAL), MADURAI BENCH OF MADRAS HIGH COURT Vs. STATE OF TAMIL NADU	June 30, 2020
REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING), CHENNAI Vs. N. RAVICHANDRAN	October 12, 2020
REGISTRAR OF COOPERATIVE SOCIETIES,KILPAUK Vs. P.V.SARAVANAN	September 14, 2020
REGISTRAR THE CO-OPERATIVE SOCIETY Vs. M.ELANGO	February 10, 2020
REGISTRATION DEPARTMENT SC/ST & MBC EMPLOYEES GENERAL WELFARE SANGAM, CHENNAI Vs. STATE OF TAMIL NADU	December 23, 2020
RELIANCE GENERAL INSURANCE CO LTD Vs. V. ELAYARAJA	December 8, 2020
RELIANCE GENERAL INSURANCE CO. LTD Vs. PARAMESHWARI	March 3, 2020
RELIANCE GENERAL INSURANCE CO. LTD Vs. DEVI	March 3, 2020
RELIANCE GENERAL INSURANCE CO. LTD, Vs. ESAKKIMUTHU	December 22, 2020
RELIANCE GENERAL INSURANCE CO. LTD. Vs. M.KALA	November 2, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. N. LATHA DEVI	October 15, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. S. VEERAMANI	August 18, 2020
RELIANCE GENERAL INSURANCE COMPANY LTD, ANNA NAGAR, MADURAI Vs. TAMILARASAN	September 25, 2020
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. ARUNA PRABHU RAM AND ORS.	August 18, 2020
RELVE P.VERGHESE Vs. TAMIL NADU MEDICAL COUNCIL	September 22, 2020
RENAULT NISSAN TECHNOLOGY & BUSINESS CENTRE INDIA PRIVATE LIMITED. Vs. COMMISSIONER OF INCOME TAX 5	July 17, 2020
RENGA APPARELS INDIA (P.) LTD . Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION	August 7, 2020
RENGA ENGINEERING WORKS PRIVATE LTD. Vs. TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD.	December 14, 2020
RENGALWAR Vs. NAVATHAMMAL PAUL RAJ	July 10, 2020
RENUGA Vs. NEW INDIA ASSURANCE COMPANY LTD	November 5, 2020
RESURGENT POWER PROJECTS LIMITED Vs. ABB INDIA LIMITED	January 6, 2020
REV.K.VICTOR Vs. JONES PRASANNA DOSS	February 11, 2020
REVATHY W/O. SARAVANA KUMAR Vs. BALASUBRAMANIAN	January 7, 2020
RM K. V. FABRICS Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI	October 6, 2020
RM K. V. SILKS Vs. DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI	October 6, 2020
RM. ARUN SWAMINATHAN Vs. THE PRINCIPAL SECRETARY TO THE GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.	September 28, 2020
ROAD INSPECTOR, HIGHWAYS DEPARTMENT Vs. AMSA AMMAL	March 9, 2020
ROHIT KUMAR NEMCHAND PIPARIA Vs. THE DEPUTY DIRECTOR OF INCOME TAX (INV) UNIT - 4(3)	October 28, 2020
ROMANTIC GARMENTS Vs. P. VELLAICHAMY PARTNER SONY TEX PRINT, TIRUPUR	October 6, 2020
RONY SAMUEL Vs. REGISTRAR	January 28, 2020
ROOBAN PAUL Vs. STATE	September 29, 2020
ROSI Vs. V.PERUMAL	November 6, 2020
ROYAL ENFIELD EMPLOYEES UNION Vs. GOVERNMENT OF TAMIL NADU	July 13, 2020
ROYAL MANTRA PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF POLICE	February 11, 2020
ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE CO LTD Vs. KAANIKKAIMERY	July 28, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. SHAH NAWAZ	December 9, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. MANICKAM	August 31, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. MATHIAZHAGI	September 10, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. CHINNADURAI	October 6, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. KAVITHA	December 21, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. B.RAVINDRAN	July 10, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO.LTD Vs. B. MANJULA	January 13, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO.LTD. Vs. ABUTAHIR	March 2, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. VIJAYALAKSHMI	November 24, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. KUTTIYAPPAN	November 11, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. R.C.RAGHUNATHAN	October 14, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD , CHENNAI Vs. MALARKODI	December 21, 2020
ROYAL SUNDARAM ALLIANZ INSURANANCE CO.LTD Vs. SOMU	March 4, 2020
ROYAL SUNDARAM GENERAL INSURANCE CO LTD Vs. BABU	December 9, 2020
RPG BTP INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER	January 13, 2020
RUCHI SOYA INDUSTRIES LIMITED Vs. UNION OF INDIA AND ORS.	July 14, 2020
RUKKAIAH NATCHIAR Vs. P.M.S. MOHAMED AAMINA BEEVI AND ORS.	September 29, 2020
RUKMANI Vs. ACCOUNTANT GENERAL(A&E)	October 13, 2020
RUKMANI Vs. GOVERNMENT OF TAMILNADU	September 16, 2020
RUKMANI DEVI Vs. B. R. R. HOLDINGS PVT. LTD	December 17, 2020
RUKMANIAMMAL Vs. DISTRICT COLLECTOR	September 17, 2020
RUKUMANI AMMAL Vs. P. A. PERIYASAMY	December 10, 2020
S & P FOUNDATION PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 15, 2020
S 1911 AN PUDHUR PACCS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, SALEM	July 17, 2020
S BABU Vs. STATE	January 5, 2020
S JAGANNATHA RAO Vs. AIR INDIA LIMITED	September 8, 2020
S JEYAMANI Vs. P DHANDAYUTHABANI	August 28, 2020
S KANAGAMANI Vs. INSPECTOR GENERAL OF REGISTRATION/ CHIEF REVENUE CONTROLLING OFFICER	September 16, 2020
S KANDASAMY Vs. ASSISTANT COMMISSIONER OF POLICE WESTERN RANGE / CRIME, SALEM CITY	August 28, 2020
S KARTHIGAIRANI Vs. STATE OF TAMIL NADU, ST GEROGE FORT, CHENNAI	August 27, 2020
S M BALAJI Vs. STATE	September 28, 2020
S MAHADEVAN Vs. S NETHAJI	October 16, 2020
S MAHESWARI Vs. STATE	September 1, 2020
S MANOHAR CHETTIAR Vs. PRINCIPAL SECRETARY	September 25, 2020
S MOHAN Vs. VADIVEL	October 16, 2020
S PRAVEEN KUMAR Vs. UNION OF INDIA	July 15, 2020
S RAJAGOPAL Vs. VEERASAMY	November 18, 2020
S RAJALINGAM Vs. SECRETARY TO GOVERNMENT, FORT ST GEROGE, CHENNAI	August 18, 2020
S RAVI Vs. STATE	July 7, 2020
S RENGARAJAN Vs. DIRECTOR OF SCHOOL EDUCATION,CHENNAI	August 31, 2020
S SANKAR @ VELLAIYAN Vs. BALAKRISHNAN	June 30, 2020
S SHAKTHIVEL Vs. HANEEFA VATTAKKALARI	September 25, 2020
S SIVAKUMAR Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS	September 16, 2020
S SIVARAMAN Vs. STATE	September 4, 2020
S SRIDHAR Vs. S SIVASHANMUGAM	October 16, 2020
S SWAMINATHAN Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES,CHENNAI	August 28, 2020
S THIAGARAJAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT	September 9, 2020
S VENKATESH Vs. STATE OF TAMIL NADU, FORT ST GEORGE, CHENNAI	August 18, 2020
S. ADILAKSHMI Vs. COMMISSIONER, CORPORATION OF CHENNAI	October 12, 2020
S. AMAN BEEVI Vs. MADURAI CORPORATION	March 2, 2020
S. ARUMUGAM Vs. COMMISSIONER OF POLICE	January 13, 2020
S. ARUMUGAM Vs. DEPUTY INSPECTOR GENERAL OF PRISONS, MADURAI	October 8, 2020
S. ARUNACHALAM Vs. DISTRICT COLLECTOR	January 3, 2020
S. ASHOKKUMAR Vs. DIRECTOR GENERAL OF POLICE/CHAIRMAN TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD, OLD COMMISSIONER OF POLICE OFFICE CAMPUS	October 5, 2020
S. BALAKRISHNAN Vs. DIRECTOR, FIRE AND RESCUE DEPARTMENT, EGMORE	August 12, 2020
S. BASKARAN Vs. JOINT DIRECTOR, KALLAR RECLAMATION, MADURAI	October 5, 2020
S. DEEPA Vs. J. KARTHIKEYAN	November 2, 2020
S. DEVARAJAN Vs. STATE	October 28, 2020
S. GANESAN Vs. COMMISSIONER, DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ	August 4, 2020
S. HARIVIGNESH Vs. GOVERNMENT OF TAMIL NADU	December 14, 2020
S. HEMAMALINI Vs. K. SHANMUGAM	May 13, 2020
S. JAFFAR ALI Vs. SHEIK DASTAGIR	November 4, 2020
S. JAGANNATHAN Vs. GOVERNMENT OF TAMIL NADU	January 23, 2020
S. JOHN PETER Vs. STATE OF TAMIL NADU	July 20, 2020
S. KALAIVANI Vs. THE COMMISSIONER, COMMISSIONERATE OF MUNICIPAL ADMINISTRATION AND ORS.	November 5, 2020
S. KALIDOSS Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM DISTRICT	September 28, 2020
S. KALISTA MARY Vs. DIRECTOR OF SCHOOL EDUCATION, COLLEGE	November 26, 2020
S. KAMALRAJ Vs. STATE OF TAMIL NADU	November 2, 2020
S. KANNAN Vs. UNION OF INDIA	April 3, 2020
S. KANNAN Vs. STATE ELECTION COMMISSIONER	January 28, 2020
S. KANNAN AND ORS. Vs. THE SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT AND ORS.	March 4, 2020
S. KARUNANITHI Vs. RAMYA	December 7, 2020
S. KOTTESWARI REPSENTATIVE OF POWER Vs. SPECIAL TAHSILDHAR ADI DRAVIDAR WELFARE, SATHYAMANGALAM	October 5, 2020
S. KRISHNAMURTHY Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION	October 22, 2020
S. KRISHNAMURTHY, (DIED) Vs. M. SENGALUNI AMMAL	December 15, 2020
S. KUMAR Vs. DIRECTOR OF AGRICULTURE	February 3, 2020
S. KUMARASAMY Vs. STATE OF TAMIL NADU	January 29, 2020
S. LATHA Vs. AL.L. SARAVANAN	February 17, 2020
S. LOKESHWARAN AND ORS. Vs. S. VELUCHAMY AND ORS.	February 20, 2020
S. MARIAPPAN Vs. STATE OF TAMIL NADU AND ORS.	October 9, 2020
S. MARICHAMY Vs. REGISTRAR OF CO-OPERATIVES	July 20, 2020
S. MEENAKSHI SUNDARAM Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT	February 11, 2020
S. MOHAMED HANIFA Vs. MUNICIPAL COMMISSIONER (ADMINISTRATION) CUM CHIEF ENGINEER	October 13, 2020
S. MOHAN Vs. P. NAVEEN KUMAR	September 29, 2020
S. MOHAN RAJ Vs. R. SRIMATHI	September 22, 2020
S. MOHANKUMAR Vs. STATE BY INSPECTOR OF POLICE	January 7, 2020
S. MURALIKUMAR Vs. MAHESWARI	December 18, 2020
S. MURUGAN Vs. STATE OF TAMIL NADU	January 6, 2020
S. MURUGANANDAM Vs. V. SARALA AND ORS.	March 9, 2020
S. MUTHUKRISHNAN Vs. G. JINO	October 13, 2020
S. MUTHUKUMAR Vs. DISTRICT COLLECTOR	January 13, 2020
S. N. RAJENDRAN Vs. CHIEF ENGINEER, AGRICULTURAL ENGINEERING DEPARTMENT, NANDHANAM, CHENNAI	August 7, 2020
S. NAGAPANDI Vs. K. PALANISAMY	September 25, 2020
S. NAGAPANDIAN Vs. STATE	December 23, 2020
S. NALINI Vs. STATE OF TAMIL NADU	January 7, 2020
S. NALLAIAH Vs. GOVERNMENT OF TAMIL NADU	July 27, 2020
S. NALLATHAMBI Vs. MANAGING DIRECTOR	January 29, 2020
S. NAMBIRAJAN Vs. HIGH COURT OF MADRAS	August 25, 2020
S. NEELAMEGAM Vs. STATE	April 24, 2020
S. PALANIKUMAR Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT	October 7, 2020
S. PALANIVEL Vs. THE DEPUTY COMMISSIONER OF LABOUR, SALEM AND ORS.	July 31, 2020
S. PANNERSELVAM Vs. PRINCIPAL ACCOUNTANT GENERAL	January 21, 2020
S. PARAMASIVAM Vs. DIRECTOR GENERAL OF POLICE	December 15, 2020
S. PARTHASARATHY Vs. PARASPARA SAHAYA NIDHI (PERAMBUR) LTD	December 17, 2020
S. PARTHIBAN Vs. SECRETARY TO GOVERNMENT	January 6, 2020
S. PERIYALAKSHMI Vs. K. HARI BHASKAR	December 15, 2020
S. POOMARI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	October 6, 2020
S. PRABAKARAN Vs. GOVERNMENT OF TAMILNADU	January 29, 2020
S. PRABHU Vs. DISTRICT COLLECTOR	January 13, 2020
S. PRABHUDEVA Vs. ABN AMRO BANK NV	October 14, 2020
S. PREMA Vs. TRIBUNAL FOR DISCIPLINARY PROCEEDINGS, COIMBATORE	June 3, 2020
S. PUSHPA Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED	August 14, 2020
S. R. PERUMAL Vs. SUMITHRA	November 3, 2020
S. RAHMAN Vs. MANAGING DIRECTOR	January 29, 2020
S. RAJAKUMAR Vs. STATE OF TAMIL NADU	December 16, 2020
S. RAJAMANICKAM Vs. R. MANJULA	October 13, 2020
S. RAJASEKARAN Vs. DIRECTOR	August 17, 2020
S. RAJENDRAN Vs. INSPECTOR GENERAL OF REGISTRATION	January 9, 2020
S. RAMASAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.	February 14, 2020
S. RAMASWAMI Vs. H. G. V. SUBRAMANIAM	November 2, 2020
S. RAMESH Vs. INSPECTOR OF POLICE, SIRUGANUR POLICE STATION, TRICHY DISTRICT	October 7, 2020
S. RANGANATHAN Vs. STATE OF TAMIL NADU	February 14, 2020
S. RAVINDRAN Vs. STATE	October 28, 2020
S. RIYAZ BASHA Vs. STATE	October 12, 2020
S. SAMUEL Vs. HOME SECRETARY SECRETARIAT	December 2, 2020
S. SARAVANAN Vs. PON RAJA PERUMAAL	November 10, 2020
S. SATHYAMOORTHY Vs. C. KALPANA	November 3, 2020
S. SEETHARAMAN Vs. COMMISSIONER OF POLICE	January 10, 2020
S. SELVARAJ Vs. M. ARUMUGAM	January 27, 2020
S. SHANMUGAVELU Vs. DISTRICT COLLECTOR, TRICHIRAPALLI	December 23, 2020
S. SIBY RAJESH Vs. CHENNAI REFLE CLUB	December 18, 2020
S. SIVAJI GANESAN Vs. DISTRICT REVENUE OFFICER MADURAI DISTRICT	December 1, 2020
S. SIVAN Vs. PRESIDING OFFICER, II ADDITIONAL LABOUR COURT	October 28, 2020
S. SIVARAM & 4 ORS. Vs. SECRETARY TO GOVERNMENT & 5 ORS.	October 29, 2020
S. SRIDHAR Vs. STATE OF TAMIL NADU	November 4, 2020
S. SRINIVASAN Vs. CHIEF ADMINISTRATIVE OFFICER, MARKET MANAGING COMMITTEE	November 4, 2020
S. SRINIVASAN Vs. J. VINCENT	April 8, 2020
S. SUDHAKAR Vs. COMMISSIONER OF SUGARS, CHENNAI	October 5, 2020
S. SUMAIYA PRVEEN Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	January 23, 2020
S. SUMATHI Vs. STATE OF TAMIL NADU	January 27, 2020
S. SUNDARI Vs. VENKATACHALAPATHY	March 13, 2020
S. SURESH KUMAR Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS, CHENNAI	October 12, 2020
S. SUTHAKARAN Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	August 20, 2020
S. TAMILSELVI Vs. COMMISSIONER OF LABOUR, LABOUR DEPARTMENT	June 8, 2020
S. THAKEER ALI Vs. S. M. GUTHA	December 23, 2020
S. UMA Vs. GOVERNMENT OF TAMIL NADU	October 6, 2020
S. VIVEKANANDAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	January 8, 2020
S. XAVIER MONI Vs. BANK OF INDIA	November 3, 2020
S.A. KHAN Vs. UNION OF INDIA	July 31, 2020
S.A.JOY RAJA Vs. DISTRICT COLLECTOR, NAGERCOIL	September 28, 2020
S.ABIRAMI Vs. GOVERNMENT OF PUDUCHERRY	December 11, 2020
S.ALAGU PANDI Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT	September 23, 2020
S.ALAMELUMANGAI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME	September 23, 2020
S.ANANDHI Vs. STATE	February 7, 2020
S.ANTHONY Vs. GOVERNMENT OF TAMIL NADU	January 3, 2020
S.ANUSHA Vs. DIRECTOR OF MEDICAL AND HEALTH SERVICES	June 25, 2020
S.AYYAN Vs. STATE OF TAMIL NADU	September 22, 2020
S.BABU ALAGAR Vs. REGIONAL TRANSPORT OFFICER, REGIONAL TRANSPORT OFFICE, TRICHY	December 7, 2020
S.BACKIARAJ Vs. ADDITIONAL SUPERINTENDENT OF POLICE	September 21, 2020
S.BALACHANDRAN Vs. STATE OF TAMIL NADU	August 4, 2020
S.BALAKUMAR Vs. STATE	December 11, 2020
S.BALASUBRAMANIAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU	July 6, 2020
S.BALU Vs. T.KULANTHAI RAJA	September 14, 2020
S.BASKAR Vs. REGIONAL MANAGER	March 2, 2020
S.CHANDRASEKARA RAJA Vs. SUB-REGISTRAR	March 12, 2020
S.CHITRA Vs. MEMBER SECRETARY	February 17, 2020
S.CHRISPINRAJ Vs. REGISTRAR DEBTS RECOVERY APPELLATE TRIBUNAL	January 8, 2020
S.DEEPAK KOTHARI Vs. N.LAKSHMI	December 22, 2020
S.DEIVASIGAMANI Vs. GOVERNMENT OF TAMILNADU	July 6, 2020
S.E.ASHOKAN Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND ENDOWMENT BOARD, THIRUVARUR AND DISTRICT	September 21, 2020
S.E.MOHAMED RIZWANULLAH SAHEB Vs. SHAIK ISMAIL	February 4, 2020
S.ELANGO Vs. INDIAN OIL CORPORATION LIMITED	January 27, 2020
S.ELANGOVAN Vs. STATE OF TAMIL NADU	June 17, 2020
S.ELUMALAI Vs. STATE	March 10, 2020
S.GANESA RAMASUBRAMANIAN Vs. KASIVISWANATHAN	February 26, 2020
S.GHOUSE MOHAMMED MUSTHAFA Vs. DISTRICT COLLECTOR	July 9, 2020
S.GOPALASUNDARI Vs. TAHSILDAR	June 3, 2020
S.GOPINATHAN Vs. R.MUTHU	October 16, 2020
S.GURUMURTHY Vs. N.RAMAN	January 8, 2020
S.GURUSHANKAR Vs. COMMISSIONER OF INCOME TAX	March 12, 2020
S.HEMALATHA Vs. DIRECTOR	February 4, 2020
S.ILAVARASAN Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT	September 23, 2020
S.J.FRUITCIN PRAISOR Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT	August 4, 2020
S.JAYANTHI Vs. STATE OF TAMIL NADU	June 22, 2020
S.JAYANTHI Vs. S.RAMA KRISHNAN	October 15, 2020
S.JEEVANA Vs. STATE OF TAMIL NADU	September 25, 2020
S.K. RAMACHANDRA MUDALIAR Vs. J. ANJAMMA	February 3, 2020
S.K.JEGANATHAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT	August 4, 2020
S.KALIYAMOORTHY Vs. REVENUE DIVISIONAL OFFICER	February 11, 2020
S.KAMALRAJ Vs. DIRECTOR GENERAL OF POLICE	July 10, 2020
S.KANAGAMANI Vs. INSPECTOR GENERAL OF REGISTRATION	September 16, 2020
S.KANNAN Vs. SUPERINTENDENT OF POLICE, MADURAI RURAL DISTRICT, MADURAI	September 17, 2020
S.KARTHIKEYAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU	July 2, 2020
S.KARUNAMOORTHI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	July 9, 2020
S.KOKILA Vs. STATE OF TAMIL NADU	June 17, 2020
S.KRISHNAMOORTHY Vs. DEAN	June 11, 2020
S.KRISHNAMURTHY Vs. COMMISSIONER H.R.&C.E.ADMINISTRATION	January 27, 2020
S.KUMAR Vs. DISTRICT COLLECTOR	June 29, 2020
S.LAKSHMI Vs. JANAGAMMAL	February 10, 2020
S.LATHA Vs. DISTRICT COLLECTOR COLLECTORATE BUILDING	January 6, 2020
S.M. SYED NAZEER Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	January 23, 2020
S.M.JAYASARAVANAN Vs. P.PALANIAMMAL	January 7, 2020
S.M.R.NAGARAJAN Vs. N.NAVAMANI	January 2, 2020
S.M.SEKAR Vs. P.ARUNACHALAM	June 2, 2020
S.MADHAVAN Vs. INSPECTOR GENERAL OF POLICE	July 13, 2020
S.MANOJRAM Vs. DISTRICT COLLECTOR,KARUR DISTRICT	August 5, 2020
S.MARIAPPAN Vs. DISTRICT COLLECTOR	July 13, 2020
S.MATHAN NATH Vs. N.BALAJI	September 22, 2020
S.MEENAMBIKA Vs. SECRETARY TO THE GOVERNMENT, DEPARTMENT OF SCHOOL EDUCATION, SECRETARIAT	March 5, 2020
S.MUNIYASAMY @ ARUNTHADHI ARASU Vs. DISTRICT COLLECTOR, TUTICORIN DISTRICT, TUTICORIN	September 16, 2020
S.MURUGAN Vs. ASSISTANT ENGINEER	July 9, 2020
S.MURUGAN Vs. REVENUE DIVISIONAL OFFICER, TIRUCHENDUR REVENUE DIVISION, TIRUCHENDUR	August 6, 2020
S.MURUGAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	December 1, 2020
S.MURUGAN S/O SUBRAMANIYAM Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD	October 8, 2020
S.MUTHIAH Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 8, 2020
S.MUTHUMANICKARAJA Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION	June 2, 2020
S.MUTHUPANDI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE (L&O) TAMIL NADU	January 8, 2020
S.MUTHURAMALINGAM Vs. DISTRICT COLLECTOR THOOTHUKUDI DISTRICT	September 21, 2020
S.N. RAVI Vs. GEETHALAKSHMI	January 20, 2020
S.N.FRANCIS Vs. UNION OF INDIA OWNING, SOUTHERN RAILWAY	September 14, 2020
S.NAGALAKSHMI Vs. S.VIJAYAKUMAR	February 10, 2020
S.NAGRAJ Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION ,CHENNAI	January 3, 2020
S.NIJAM ALI Vs. UNION OF INDIA	March 10, 2020
S.OMPRAKASH Vs. D.VENKATESAN	January 24, 2020
S.P. NARAYANAN Vs. SECRETARY TO THE GOVERNMENT	January 27, 2020
S.P.MEENAL Vs. N.RAJALAKSHMI	May 22, 2020
S.P.RAJENDRAN Vs. M.UDAYAKUMAR	March 10, 2020
S.PANDIAN Vs. DISTRICT COLLECTOR,NAGAPATTINAM COLLECTOR OFFICE	September 28, 2020
S.PANNEERSELVAM Vs. STATE OF TAMIL NADU	July 2, 2020
S.PERIYASAMY Vs. CHAIRMAN CUM MANAGING DIRECTOR, ANNA SALAI, CHENNAI	September 22, 2020
S.PETER RAJ Vs. DISTRICT REGISTRAR OF SOCIETY	July 13, 2020
S.PON PERUMAL Vs. N.VIJAYA	July 6, 2020
S.PRABAKARAN Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT	August 4, 2020
S.PRASANNA Vs. COMMISSIONER OF POLICE	June 24, 2020
S.PRASANTH Vs. CHAIRMAN	July 9, 2020
S.PRAVEEN KUMAR Vs. UNION OF INDIA	September 25, 2020
S.PREMAVATHI Vs. DIRECTOR OF SCHOOL EDUCATION	January 6, 2020
S.PUGAZHENDHI Vs. GOVERNMENT OF TAMIL NADU	July 9, 2020
S.PUGAZHENDI Vs. DY.SUPERINTENDING ENGINEER	February 4, 2020
S.R.CHANDRASEKARN Vs. S.R.SIVALINGAM	February 19, 2020
S.R.M.PACKIRI RAJAN Vs. INSPECTOR GENERAL OF REGISTRATION	June 17, 2020
S.R.RAJESHWARAN Vs. STATE	January 8, 2020
S.R.RAVICHANDRAN Vs. S.K.R.DEVARAJ	September 23, 2020
S.RAJAMANICKAM Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION	December 16, 2020
S.RAJAMANICKAM Vs. MANAGING DIRECTOR	July 8, 2020
S.RAJENDRAN Vs. STATE OF TAMIL NADU	June 15, 2020
S.RAJENDRAN Vs. KALAIVANI	January 3, 2020
S.RAJESHWARI Vs. A.RAMASAMY	February 10, 2020
S.RAJKUMAR Vs. REVENUE DIVISIONAL OFFICER	February 21, 2020
S.RAMADASS Vs. GOVERNMENT OF TAMILNADU	February 5, 2020
S.RAMAKRISHNAN Vs. ARJUNLAL UTTAMCHAND	September 17, 2020
S.RAMANAN Vs. IDOL OF SRI PATTESWARA SWAMY	May 12, 2020
S.S. ENTERPRISES Vs. DISTRICT COLLECTOR, ERODE	February 28, 2020
S.SANKARI Vs. G.ASHOK KUMAR	September 14, 2020
S.SANNASI Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT	September 24, 2020
S.SANTHANAGOPAL Vs. UNION OF INDIA	February 4, 2020
S.SANTHIYA Vs. T.SHANMUGAM	September 25, 2020
S.SARIN SINGH Vs. INSPECTOR GENERAL OF POLICE, C.R.P.F.	February 6, 2020
S.SATTANATHAN Vs. STATE OF TAMIL NADU	February 13, 2020
S.SELVAKANAGAVALLI Vs. ZONAL MANAGER, CORPORATION BANK	September 18, 2020
S.SELVAM Vs. KWONO YONG, CHENNAI / NEW INDIA ASSURANCE CO LTD , CHENNAI	October 7, 2020
S.SELVAM Vs. SENIOR MANAGER - HRD AIR INDIA LIMITED	June 17, 2020
S.SELVARANI Vs. STATE OF TAMIL NADU	June 12, 2020
S.SENGUTTUVAN Vs. INSPECTOR GENERAL OF REGISTRATION	June 16, 2020
S.SENTHIL GANESAN Vs. CHIEF EDUCATIONAL OFFICER	July 9, 2020
S.SENTHIL KUMAR Vs. K.C.VARADHARAJAN	February 5, 2020
S.SENTHILKUMARAN Vs. STATE OF TAMIL NADU	January 8, 2020
S.SIMMANATHAN Vs. G.THANGAMANI	October 13, 2020
S.SIVASANKAR Vs. MEMBER SECRETARY TEACHERS RECRUITMENT BOARD	January 8, 2020
S.SOWNTHAR RAJAN Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR	August 4, 2020
S.SRIDHAR Vs. MANSUR ALI	December 15, 2020
S.SRINIVASAN Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED	December 15, 2020
S.SUBRAMANIAM Vs. E.KARTHIKEYAN	December 10, 2020
S.SUBRAMANIAN Vs. GENERAL MANAGER; REGIONAL MANAGER	June 1, 2020
S.SUMATHI Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION DIVISION	November 6, 2020
S.SUNDARI Vs. VADIVEL NAICKER	June 2, 2020
S.SWAMINATHAN Vs. S.DHANUSHKODI	June 3, 2020
S.SYED SHARFUDEEN Vs. COMMISSIONER OF POLICE,TRICHY DISTRICT	August 3, 2020
S.T. KALYANASUNDRAM Vs. DISTRICT COLLECTOR	January 13, 2020
S.THANGAVEL Vs. DISTRICT COLLECTOR,COLLECTORATE BUILDINGS,RAMANATHAPURAM	August 3, 2020
S.UMAMAHESWARI Vs. P.MURUGESAN	December 7, 2020
S.V.KARUNAKARAN Vs. COMMISSIONER OF POLICE, COMMISSIONER OF POLICE OFFICE	September 21, 2020
S.V.SATHIYASEELAN Vs. R.VAJRAVEL	January 21, 2020
S.VELLAISAMY Vs. STATE OF TAMIL NADU	July 13, 2020
S.VIJAYAKUMAR Vs. ALAGUPRIYA	September 21, 2020
S.VISALATCHI Vs. STATE	December 9, 2020
S.VISWANATHAN Vs. CHAIRMAN	July 10, 2020
S.VIVEKANANDAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	January 8, 2020
SABARATHINAM Vs. STATE	August 5, 2020
SABHANA Vs. STATE	July 8, 2020
SABHANA BEGUM Vs. SECRETARY TO GOVERNMENT,COOPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT	September 14, 2020
SABU SAHEB Vs. USEENBEE	January 24, 2020
SACHIN V.JAIN Vs. STATE	January 29, 2020
SAGAR BUILDERS Vs. UNION OF INDIA	January 22, 2020
SAGAYI LEATHER TRADING COMPANY Vs. NANDAKUMAR	February 3, 2020
SAGUL AMEER Vs. STATE	November 5, 2020
SAGUNTHALA Vs. BAKKIYAM	July 29, 2020
SAHAYA DENIS REEJAN Vs. UNION OF INDIA	July 6, 2020
SAHAYAMARY Vs. JOHN	June 10, 2020
SAHAYAMATHA SALT REFINERY PVT LTD. Vs. COMMERCIAL TAX OFFICER-II	September 14, 2020
SAHELI EXPORTS PVT. LTD. Vs. M/S. SRI KARTHIKEYA SPINNING & WEAVING MILLS PVT. LTD.	January 22, 2020
SAHUL HAMEED Vs. INSPECTOR OF POLICE	July 16, 2020
SAI ELECTROMECH INDUSTRIES Vs. SICAGEN INDIA LTD.	December 9, 2020
SAI INFRA EQUIPMENTS PRIVATE LIMITED Vs. L&W CONSTRUCTIONS PRIVATE LIMITED	February 15, 2020
SAKKAMMA Vs. DISTRICT HEAD SURVEYOR	August 5, 2020
SAKTHI ENGINEERING WORKS AND STRUCTURAL ENGINEERS AND CONTRACTORS Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	July 16, 2020
SAKTHI FINANCE LTD. Vs. CHIEF COMMISSIONER OF INCOME TAX	January 3, 2020
SAKTHI INTERNATIONAL Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS	August 13, 2020
SAKTHI STEEL INDUSTRIES LTD. Vs. STATE OF TAMIL NADU	September 18, 2020
SAKTHIVEL Vs. P.NAGARAJ	August 14, 2020
SAKTHIVEL Vs. T. PALANISAMY	January 31, 2020
SAKTHIVEL Vs. STATE	December 4, 2020
SAKTHIVEL Vs. REVENUE DIVISIONAL OFFICER	September 23, 2020
SAKTHIVEL Vs. DISTRICT COLLECTOR, RAMANATHAPURAM	August 6, 2020
SAKTHIVEL Vs. DISTRICT COLLECTOR, KARUR DISTRICT	August 3, 2020
SAKTHIVEL Vs. STATE	July 22, 2020
SAKTHIVEL Vs. REVATHI	February 12, 2020
SAKTHIVEL Vs. STATE OF TAMIL NADU	June 4, 2020
SAKTHIVEL BALAKRISHNAN Vs. UNION OF INDIA	January 20, 2020
SAKUNTHALA Vs. V. RAMAR	February 6, 2020
SALEM AUTOMECH (INDIA) PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU	September 18, 2020
SALEM CONSTRUCTIONS Vs. COMMISSIONER	July 1, 2020
SALEM CONSTRUCTIONS Vs. K.SANTHI	July 1, 2020
SALEM SREE RAMAVILAS CHIT COMPANY Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 4, 2020
SALVATION ARMY HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI	November 26, 2020
SAMBANDAM AND COMPANY Vs. INCOME TAX OFFICER	August 31, 2020
SAMBANDAM GANESH Vs. UNION OF INDIA	November 18, 2020
SAMIPURAM COLONY HINDU NADAR URAVINMURAI Vs. DISTRICT REGISTRAR	August 3, 2020
SAMIYATHAL Vs. N. GANESH KUMAR	October 28, 2020
SAMSEN PAPLI Vs. J. BALASINGH SAMUEL	October 13, 2020
SAMUTHIRAM Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	September 14, 2020
SANDEEP P.S. Vs. THENMOZHI	June 30, 2020
SANDEEP.P.S Vs. GOVERNMENT OF INDIA	May 8, 2020
SANDHIYAGU Vs. SUB COLLECTOR	August 5, 2020
SANDIPAN CHAKRAVORTHY Vs. TAMIL NADU STATE	February 24, 2020
SANGAMIRDHAM SOCIAL TRUST Vs. TAMIL NADU AGRICULTURAL UNIVERSITY	January 31, 2020
SANGARESWARI Vs. ASSISTANT DIRECTOR	July 10, 2020
SANGEETHA Vs. STATE	July 7, 2020
SANGEETHA Vs. STATE OF TAMILNADU	October 16, 2020
SANGEETHA Vs. STATE	May 12, 2020
SANJAI GANDHI Vs. STATE	July 8, 2020
SANJAY KUMAR RATH Vs. STATE	December 15, 2020
SANJAY LALWANI Vs. JYOSTAR ENTERPRISES AND ORS.	September 3, 2020
SANJAY MANDAVA Vs. UNION OF INDIA	February 14, 2020
SANKAR Vs. STATE	December 17, 2020
SANKAR @ JEYASANKAR Vs. STATE	July 22, 2020
SANKARAN Vs. RAJATHI	September 25, 2020
SANKARASUBBU Vs. VISAKA FUELS	September 24, 2020
SANMAR SPECIALITY CHEMICALS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 5, 2020
SANTHAKUMARI Vs. M.KRISHNAN	November 5, 2020
SANTHOSAM Vs. STELLA SANTHOSAM	December 22, 2020
SANTHOSH Vs. REVENUE DIVISIONAL OFFICER, PUDUKOTTAI REVENUE DIVSIONAL, PUDUKOTTAI DISTRICT	October 22, 2020
SANTHOSHKUMAR AND ORS. Vs. STATE	December 30, 2020
SAPARNA PRAKASH Vs. UNION OF INDIA	January 30, 2020
SAPTHAGIRI TRANSPORT Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	February 5, 2020
SARADHAMMAL AND ORS. Vs. SANKARALINGAM	November 24, 2020
SARAH MICHELLE COELHO Vs. STATE OF TAMIL NADU	October 13, 2020
SARASWATHI Vs. STATE OF TAMIL NADU	September 23, 2020
SARASWATHI Vs. THANGAPANDI AND ORS.	August 25, 2020
SARASWATHI WINES Vs. UNION OF INDIA	July 27, 2020
SARASWATHY AMMAL AND ORS. Vs. GOVINDAN AND ORS.	August 17, 2020
SARAVANAKUMAR Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE	February 28, 2020
SARAVANAMPATTI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD. Vs. INCOME TAX OFFICER	January 31, 2020
SARAVANAN Vs. INSPECTOR OF POLICE MANGALAM POLICE STATION	January 2, 2020
SARAVANAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING	December 7, 2020
SARAVANAN Vs. REVENUE DIVISIONAL OFFICER, MUSIRI	September 22, 2020
SARAVANAN Vs. STATE	February 27, 2020
SARAVANAN Vs. STATE	July 6, 2020
SARAVANAN Vs. STATE	December 22, 2020
SARAVANAN Vs. STATE	March 10, 2020
SARAVANAN Vs. REVENUE DIVISIONAL OFFICER, PATTUKOTTAI	September 14, 2020
SARAVANAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT STATE OF TAMIL NADU	September 17, 2020
SARITHA Vs. SIVA	August 27, 2020
SAROJA Vs. STATE	December 30, 2020
SAROJA Vs. DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE, CUDDALORE	December 8, 2020
SAROJINI Vs. DEVASUNDARI	June 4, 2020
SARVESHVIGRAM Vs. MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION	July 14, 2020
SARVODHAYA SANGAM KHADHI VASTHRALAYAM, Vs. S.DHANALAKSHMI	July 17, 2020
SASI Vs. STATE	November 19, 2020
SASIKALA Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT	January 2, 2020
SASIKALA RAGUPATHY Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH	December 10, 2020
SASIKUMAR Vs. EXECUTIVE MAGISTRATE CUM REVENUE DIVISIONAL OFFICER	December 16, 2020
SASIKUMAR Vs. SUB-DIVISIONAL EXECUTIVE MAGISTRATE TIRUCHENGODE NAMAKKAL DISTRICT	August 17, 2020
SATHAM HUSSAIN AND ORS. Vs. STATE	May 18, 2020
SATHEESH Vs. REVENUE DIVISIONAL OFFICER	September 22, 2020
SATHEESH KUMAR Vs. STATE REPRESENTED BY	June 25, 2020
SATHIAH Vs. STATE OF TAMIL NADU	July 9, 2020
SATHIK ALIAS SATHIK ALI Vs. STATE	November 18, 2020
SATHIK BATCHA Vs. STATE	November 19, 2020
SATHIS KUMAR @ KUPPAN Vs. STATE	September 14, 2020
SATHISH Vs. STATE	September 21, 2020
SATHISHKUMAR Vs. STATE	December 3, 2020
SATHISHKUMAR Vs. STATE OF TAMIL NADU	August 4, 2020
SATHISHKUMAR Vs. REVENUE DIVISIONAL OFFICER	August 6, 2020
SATHIYAMOORTHY Vs. REVENUE DIVISIONAL OFFICER, PARAMCAKUDI	August 5, 2020
SATHIYAMOORTHY Vs. STATE	October 9, 2020
SATHIYARAJ Vs. INSPECTOR OF POLICE	July 17, 2020
SATTANATHASWAMY DEVASTHANAM Vs. KALYANA SUNDARI AMMAL	January 30, 2020
SATYA EXPORTS Vs. DISTRICT FOREST OFFICER	June 5, 2020
SAVITHIRI Vs. P.PALANISAMY	September 16, 2020
SAVITHRI Vs. STATE	December 15, 2020
SAVITHRI Vs. PRINCIPAL ACCOUNTANT GENERAL	February 24, 2020
SBI GENERAL INSURANCE COMPANY LIMITED Vs. SAVITHRI	November 6, 2020
SBI GENERAL INSURANCE COMPANY LTD. Vs. KANNAMMAL	August 21, 2020
SCM SILKS P. LTD. Vs. MEMBER SECRETARY	May 20, 2020
SCOTT CHRISTIAN COLLEGE Vs. MEMBER SECRETARY ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	August 12, 2020
SEAHORSE MARINE ENGINEERING PVT. LTD. Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL SHB DHARTI-IV/CHERRY AND ORS.	January 2, 2020
SEASWAN SHIPPING AND LOGISTICS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.	October 16, 2020
SEATRANS SHIPPING LTD Vs. JUDE VALLABADAS, PROPRIETOR, M/S T. J. SHIPPING AND INSURANCE SERVICES	October 28, 2020
SEBASTIAN Vs. REVENUE DIVISIONAL OFFICER, RAMNAGAR	September 22, 2020
SECRETARY Vs. MANGAT RAM SHARMA	December 11, 2020
SECRETARY Vs. PRESIDING OFFICER	February 4, 2020
SECRETARY LAW DEPARTMENT GOVERNMENT OF TAMIL NADU CHENNAI Vs. R. GHUNASEKARAN	November 2, 2020
SECRETARY TO GOVERNMENT Vs. F.BABU	September 22, 2020
SECRETARY TO GOVERNMENT Vs. PAUL JEYAKUMAR	July 15, 2020
SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT Vs. JEYANTHI PREMA	September 15, 2020
SECRETARY TO GOVERNMENT,EDUCATION DEPARTMENT Vs. G. PRABAKARAN	September 17, 2020
SECRETARY TO THE PUBLIC HEALTH Vs. N.PONNI	July 1, 2020
SECRETARY, DEPARTMENT OF SCHOOL EDUCATION Vs. R.VIJAYALAKSHMI	March 16, 2020
SEERA DEVII Vs. GOVERNMENT OF TAMILNADU	September 16, 2020
SEETHA @ SEETHAMMAL Vs. N.VENKATESAN	September 21, 2020
SEETHALAKSHMI Vs. SATHISH	September 18, 2020
SEGUDAWOOD AMEER Vs. ADDITIONAL COMMISSIONER OF CUSTOMS (AIRPORT)	February 25, 2020
SEKAR Vs. REVENUE DIVISIONAL OFFICER	August 6, 2020
SEKAR Vs. MANAGING DIRECTOR, STATE EXPRESS CORPORATION LTD.	January 9, 2020
SEKAR AND ORS. Vs. STATE	December 23, 2020
SEKHAR ENTERPRISES Vs. BHARAT PETROLEUM CORPORATION LIMITED	November 3, 2020
SELLA Vs. STATE REPRESENTED BY	June 26, 2020
SELLAMUTHU S/O MARIAPPAN Vs. STATE	October 14, 2020
SELLAPERUMAL P. Vs. UNION OF INDIA	February 21, 2020
SELVAKANI Vs. DISTRICT COLLECTOR THOOTHUKUDI	September 21, 2020
SELVAKUMAR T. Vs. STATE OF TAMIL NADU	January 24, 2020
SELVAKUMARI Vs. STATE	March 10, 2020
SELVAN Vs. STATE OF TAMIL NADU	September 22, 2020
SELVAN Vs. PERIYAKALANAICKAR	November 5, 2020
SELVARAJ Vs. MARGERET	September 18, 2020
SELVARAJ Vs. STATE OF TAMIL NADU	June 24, 2020
SELVARAJ Vs. REVENUE DIVISIONAL OFFICER	August 4, 2020
SELVARAJ Vs. M. PALANISAMY	October 8, 2020
SELVARAJ AND ORS. Vs. KANAGAMMAL AND ORS.	February 17, 2020
SELVARAJ PRABHU Vs. PUNJAB NATIONAL BRANCH	March 2, 2020
SELVARANGAN Vs. JAYARAMAN	December 9, 2020
SELVARANI Vs. STATE OF TAMIL NADU	July 13, 2020
SELVARANI Vs. STATE OF TAMILNADU	June 23, 2020
SELVARANI Vs. STATE	October 5, 2020
SELVI Vs. NAGARAJ	February 20, 2020
SELVI Vs. SARAVANAN	June 4, 2020
SELVI Vs. STATE OF TAMIL NADU	September 23, 2020
SELVI Vs. SUPERINTENDENT OF POLICE	September 14, 2020
SENBAGAVALLI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT HOME	September 23, 2020
SENGUNTHAR CHARITABLE TRUST Vs. ANNA UNIVERSITY	March 16, 2020
SENGUTTUVAN Vs. ERASAPPA,	October 16, 2020
SENIOR GENERAL MANAGER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	March 9, 2020
SENNIAMMAL Vs. SARUGAMMAL	October 22, 2020
SENTHIL HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	March 3, 2020
SENTHIL KUMAR Vs. STATE	September 21, 2020
SENTHIL MEENA Vs. V.SUBRAMANIYAN	September 23, 2020
SENTHIL VEL MURUGAN Vs. GOVT OF TAMILNADU	April 28, 2020
SENTHILKUMAR Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING	August 3, 2020
SENTHILKUMAR Vs. STATE REP	September 3, 2020
SENTHILKUMAR Vs. REVENUE DIVISIONAL OFFICER, SIVAGANGAI	September 14, 2020
SENTHILKUMAR @ SENTHIL Vs. REVENUE DIVISIONAL OFFICER	September 22, 2020
SERVALL ENGINEERING WORKS PRIVATE LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	August 18, 2020
SERVALL ENGINEERING WORKS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 24, 2020
SESHADRI SWAMIGAL TRUST Vs. STATE OF TAMIL NADU	September 17, 2020
SESHAM NARASAIAH Vs. K.SHABAR HUSSAIN	February 26, 2020
SESHASAYEE PAPER AND BOARDS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	May 19, 2020
SESHASAYEE PAPER AND BOARDS LTD Vs. UNION OF INDIA	December 21, 2020
SETHUPATHI Vs. STATE OF TAMIL NADU	September 24, 2020
SETHUPATHI RAMALINGAM Vs. INSPECTOR OF POLICE	June 8, 2020
SETHURAJAN Vs. STATE REPRESENTED BY THE SUB INSPECTOR OF POLICE	February 6, 2020
SETHURAMAN Vs. KOTTAIPATTI CHINNA PALLIVASAL	June 30, 2020
SETHURAMAN AND ORS. Vs. ARULSAMY AND ORS.	June 5, 2020
SETTU Vs. STATE	May 8, 2020
SEZHIYAN Vs. SUPERINTENDENT OF POLICE, OFFICE OF SUPERINTENDENT OF POLICE	October 12, 2020
SHABINA Vs. SHOGUN GAUTAM	November 18, 2020
SHAHID AFRIDI Vs. REGIONAL PASSPORT OFFICER, MADURAI AND ORS.	February 4, 2020
SHAHITHA PARVIN AND ORS. Vs. M. PRABHAKARAN AND ORS.	January 2, 2020
SHAJI PURUSHOTHAMAN Vs. UNION OF INDIA AND ORS.	March 19, 2020
SHAJI PURUSHOTHAMAN Vs. UNION OF INDIA	January 30, 2020
SHAKILA BANU Vs. ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT	July 1, 2020
SHALMI @ SIRAJUDEEN Vs. STATE	February 22, 2020
SHAMEER DEEN Vs. UNION OF INDIA	February 12, 2020
SHAMSUL HUDA BAKAVI Vs. STATE REP BY	June 26, 2020
SHANAVAS ZAINUL ARAB Vs. DISTRICT COLLECTOR	January 20, 2020
SHANAVAZZ MOHAMED Vs. A. NOORDEEN	September 17, 2020
SHANMUGAM Vs. PRAKASAM	February 18, 2020
SHANMUGAM Vs. DISTRICT REGISTRAR, REGISTRATION DEPARTMENT	December 10, 2020
SHANMUGARAJA Vs. DISTRICT COLLECTOR	July 7, 2020
SHANMUGASREE Vs. STATE REP BY ITS	June 4, 2020
SHANMUGASUNDARAM Vs. BALAJI INDUSTRIES	November 11, 2020
SHANMUGASUNDARI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	July 10, 2020
SHANMUGAVADIVEL Vs. MUMTAZ BEGUM	June 2, 2020
SHANMUGAVADIVEL Vs. SUPERINTENDENT OF POLICE	February 6, 2020
SHANTHA Vs. ASSISTANT DIRECTOR, MINES AND MINERALS	September 17, 2020
SHANTHAKUMARI Vs. DISTRICT REVENUE OFFICER, KANNYAKUMARI DISTRICT	September 17, 2020
SHANTHI Vs. K. DEVARAJ	September 14, 2020
SHANTHI Vs. SAKTHIVEL	October 14, 2020
SHANTHI Vs. BALAKRISHNAN	December 21, 2020
SHANTHIMALAI TRUST REPRESENTED Vs. ARUNACHALA EDUCATION AND ENVIRONMENT DEVELOPMENT TRUST	October 28, 2020
SHANTILAL KOTHARI Vs. SATHRASALA VENKATRAM	January 6, 2020
SHARE AIDS PRIVATE LTD. Vs. THE INCOME TAX OFFICER (OSD), COMPANY CIRCLE VI	December 1, 2020
SHARMILA RAJKUMARI Vs. THE DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE AND ORS.	December 3, 2020
SHARON KIDS PRIMARY SCHOOL Vs. UNION OF INDIA	July 6, 2020
SHASTRI BHAVAN STAFF HOUSE SITE & WELFARE SOCIETY Vs. BALULULLAH, DEPUTY SUPERINTENDENT OF POLICE	December 10, 2020
SHEIK DAWOOD Vs. SECOND CLASS EXECUTIVE MAGISTRATE	September 11, 2020
SHEIK FAROOQ Vs. DEPUTY SUPERINTENDENT OF POLICE	June 25, 2020
SHEIK MADHAR Vs. STATE OF TAMIL NADU	May 12, 2020
SHENBAGAVALLI AND ORS. Vs. KALLAICHELVI	November 30, 2020
SHERVAROYS PLANTERS Vs. RAMESH EXPORTS PVT. LTD.	September 21, 2020
SHEVAR IRANI Vs. STATE OF TAMIL NADU	November 9, 2020
SHIFA KHAIRUN Vs. GOVERNMENT OF TAMIL NADU REP	August 28, 2020
SHOBANA JACQULINE Vs. ROSELY SILUVAIMUTHU	February 6, 2020
SHRADDHA ENERTAINMENT Vs. KONDADUVOM ENTERTAINMENT, HABIBULLAH ROAD, T NAGAR, CHENNAI	September 4, 2020
SHRIRAM CAPITAL LIMITED Vs. THE DIRECTOR OF INCOME TAX,	May 19, 2020
SHVEDH Vs. SHRADDHA ENTERTAINMENT	January 31, 2020
SHYAM INVESTMENTS Vs. MASTI HEALTH AND BEAUTY PVT LTD , HYDERABAD	September 11, 2020
SIKKANDAR Vs. STATE	January 10, 2020
SILVER OAK APARTMENT OWNERS WELFARE ASSOCIATION SELAIYUR Vs. MEMBER SECRETARY CUM CHAIRMAN,CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY (CMDA)	September 14, 2020
SIMA KUMARI Vs. COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN	July 30, 2020
SINGANAMALA RAMESH BABU Vs. STATE	October 16, 2020
SINGARA ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 3, 2020
SIVA @ SIVAKUMAR Vs. STATE	July 9, 2020
SIVA INDUSTRIES AND HOLDINGS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 24, 2020
SIVA JEYAM GRANITES Vs. GOVERNMENT OF TAMIL NADU	September 14, 2020
SIVA SHANKAR Vs. INSPECTOR OF POLICE	July 6, 2020
SIVAGNANAM Vs. STATE OF TAMIL NADU	September 23, 2020
SIVAKUMAR Vs. DISTRICT COLLECTOR	October 1, 2020
SIVAKUMAR Vs. STATE	July 22, 2020
SIVAKUMAR Vs. STATE	January 13, 2020
SIVAKUMAR Vs. INSPECTOR OF POLICE THIRUKALAR POLICE STATION AND ANOTHER /COMPLAINANT	May 11, 2020
SIVAPANDY Vs. STATE	September 18, 2020
SIVASANKARI Vs. PARANITHARAN	January 20, 2020
SIVATHANULINGAM Vs. SANKARALINGAM (DIED)	January 27, 2020
SOLAMALAI AUTOMOBILES PRIVATE LIMITED Vs. DESIGNATED COMMITTEE, COMMISSIONER OF GST AND CENTRAL EXCISE AND ORS.	September 14, 2020
SOLARA ACTIVE PHARMA SCIENCES LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I	February 18, 2020
SONY BLUE METALS Vs. COMMERCIAL TAX OFFICER,DHARAPURAM ASSESSMENT CIRCLE, DHARAPURAM	September 18, 2020
SOOSAIMANIKAM Vs. STATE	January 22, 2020
SORNAM Vs. G. V. RAJA	October 14, 2020
SOUNDARAJAN Vs. STATE	July 7, 2020
SOUNDARAJAN @ PERUMAL Vs. STATE	July 22, 2020
SOUNDARAM CHOKKANATHAN Vs. THE INCOME TAX OFFICER, EXEMPTION WARD, SALEM	December 9, 2020
SOUNDARASELVI Vs. ASSISTANT ENGINEER (DISTRIBUTION), TANGEDCO	August 5, 2020
SOUTH INDIA CINE AND TELEVISION SETTING WORKERS UNION Vs. INSPECTOR GENERAL OF REGISTRATION	January 31, 2020
SOUTH INDIA ROAD MILK TRANSPORT Vs. GOVT OF TAMILNADU	September 21, 2020
SOUTH INDIA SPINNERS ASSOCIATION Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU GENERATION	August 14, 2020
SOUTH INDIAN ARTISTES ASSOCIATION Vs. REGISTRAR OF SOCIETIES, SOUTH CHENNAI	January 24, 2020
SPECIAL COMMISSIONER AND COMMISSIONER OF URBAN LAND CEILING AND URBAN LAND TAX, CHENNAI Vs. CHENNAI PORT TRUST	December 1, 2020
SPECIAL TAHSILDAR Vs. TAMILARASAN	January 13, 2020
SPECIAL TAHSILDAR Vs. GOMATHI	June 19, 2020
SPECIAL TAHSILDAR Vs. MANICKAM	February 7, 2020
SPECIAL TAHSILDAR Vs. ALAMELU	January 30, 2020
SPECIAL TAHSILDAR Vs. NARAYANASAMY	January 27, 2020
SPECIAL TAHSILDAR LAND ACQUISITION UNIT-I Vs. N.VARADHAN	January 3, 2020
SPECIAL TAHSILDAR(LA), SIPCOT UNIT Vs. K. S. KUPPUSAMY	February 21, 2020
SPECIAL TAHSILDAR, LAND ACQUISITION OFFICER Vs. NARAYANA RAO	September 14, 2020
SPECIAL TAHSILDAR, LAND ACQUISITION Vs. MUTHUKUMARAN	February 17, 2020
SPECIAL TAHSILDAR, LAND ACQUISITION, TAMIL UNIVERSITY, THANJAVUR Vs. A. V. PONNAIYA CHETTIAR	November 20, 2020
SPERO FOUNDATION PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE WARD 6(2), CHENNAI-34	December 7, 2020
SPI TECHNOLOGIES INDIA PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION	October 1, 2020
SPORTING PASTIME INDIA LTD. Vs. THE ASSISTANT REGISTRAR, REPRESENTING INCOME TAX APPELLATE TRIBUNAL AND ORS.	October 8, 2020
SREE GOKULAM CHIT AND FINANCE COMPANY (P) LIMITED Vs. INDIAN OVERSEAS BANK	October 15, 2020
SREE KARIAKAALIAMMAN EDUCATIONAL TRUST Vs. DIRECTOR OF MATRICULATION SCHOOLS	July 2, 2020
SRI ARUNACHALA MUDALIAR CHARITIES, KANCHIPURAM Vs. SUBBURAYA MUDALIAR HIGH SCHOOL, KANCHIPURAM	October 28, 2020
SRI JAI MARUTHI TRADERS AND ORS. Vs. D. MURUGESAN AND ORS.	November 23, 2020
SRI KANCHI KAMAKOTI PEETATHIPATHI JAYENDRA SARASWATHY SANKARA NURSERY & PRIMARY SCHOOL Vs. CHIEF EDUCATIONAL OFFICER, TIRUVARUR	August 26, 2020
SRI SARANGA DESIKENDRA SWAMIGAL MATT Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT	September 18, 2020
SRI VENKATESHWARAA MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. MEDICAL COUNCIL OF INDIA	August 13, 2020
SRI VENKATESWARA CREATIONS AND ORS. Vs. SUN TV NETWORK LIMITED AND ORS.	November 2, 2020
SRI VINAYAKA CATERORS AND CONSULTANTS Vs. EXECUTIVE WARDEN, INTERNATIONAL HOSTELS	June 1, 2020
SRIMUSHNAM SRI DHARMALINGAM VEERASAMY CHETTIAR EDUCATIONAL SOCIETY Vs. GOVINDARAJAN	September 22, 2020
SRINIDHI KARTI CHIDAMBARAM AND ORS. Vs. THE DEPUTY DIRECTOR OF INCOME TAX	May 12, 2020
SRINIVAS J KULKARNI MANAGER ADDISON & CO LTD Vs. STATE OF TAMIL NADU	October 28, 2020
SRINIVASAN Vs. PADMA	January 20, 2020
SRINIVASAN Vs. SECRETARY TO GOVERNMENT (HOME)	December 9, 2020
SRINIVASAN Vs. STATE	February 13, 2020
SRIVIDYA Vs. SUBRAMANIAM	September 24, 2020
SRM TRAVELS PVT LTD Vs. STATE OF TAMIL NADU	October 28, 2020
ST. JOSEPH'S BOY'S ANGLO INDIAN HIGHER SECONDARY SCHOOL Vs. SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY	January 3, 2020
ST.JOHNS COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	September 14, 2020
STATE Vs. VAZHIVITTAN	March 19, 2020
STATE Vs. C.A.A.ASHOKKUMAR	June 17, 2020
STATE Vs. M/S NATIONAL PHARMACEUTICALS	June 9, 2020
STATE Vs. SARAT KUMAR DASH	June 9, 2020
STATE Vs. R.S.BHARATHI	June 23, 2020
STATE Vs. KALAIVANAN	February 3, 2020
STATE Vs. V.VAIRAMANI	March 3, 2020
STATE Vs. T.RETNAPANDIAN	February 13, 2020
STATE Vs. J. SULAIMAN BATCHA	July 28, 2020
STATE Vs. MARVIN MANOAH BAYLIS	August 3, 2020
STATE Vs. GANESHRAJAN	February 18, 2020
STATE Vs. G. KALEESWARAN	January 7, 2020
STATE BANK OF INDIA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	January 22, 2020
STATE BANK OF INDIA ADYAR Vs. S. RAMESH NARAYANAN	November 3, 2020
STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. SAROJA	December 11, 2020
STATE OF TAMIL NADU Vs. SYED AMMAL ENGINEERING COLLEGE	August 13, 2020
STATE OF TAMIL NADU Vs. TVL.GEM PAINTS [P] LTD.	January 7, 2020
STATE OF TAMIL NADU Vs. S. ANAND	January 21, 2020
STATE OF TAMIL NADU Vs. TVL. ABY ENGINEERS AND CONSULTANTS (P) LTD.	January 21, 2020
STATE OF TAMIL NADU Vs. P.GUNASEKARAN	September 14, 2020
STATE OF TAMIL NADU Vs. K.SALEEM	September 14, 2020
STATE OF TAMIL NADU Vs. RANE BRAKE LININGS LIMITED	March 9, 2020
STATE OF TAMIL NADU Vs. P. ANBALAGAN	November 2, 2020
STATE OF TAMIL NADU Vs. M. BABU	October 13, 2020
STATE OF TAMIL NADU Vs. A.KRISHNAMOORTHY	September 21, 2020
STATE OF TAMIL NADU Vs. P. JEGANATHAN	February 21, 2020
STATE OF TAMIL NADU Vs. SECRETARY/CORRESPONDENT LOYOLA COLLEGE [AUTONOMOUS] STERLING ROAD, NUNGAMBAKKAM	February 21, 2020
STATE OF TAMIL NADU Vs. MARIMUTHU	March 20, 2020
STATE OF TAMIL NADU Vs. J.ANTONY CLARE	February 20, 2020
STATE OF TAMIL NADU Vs. SARAVANA BALAJI STEE	February 5, 2020
STATE OF TAMIL NADU Vs. JAYANTHI	August 27, 2020
STATE OF TAMIL NADU Vs. TVL.THE KUMARAN MILLS LIMITED	February 14, 2020
STATE OF TAMIL NADU AND ORS. Vs. G. ARJUNAN AND ORS.	March 13, 2020
STATE OF TAMILNADU Vs. ARANTHAI ANNADURAI @ M.DURAIKANNU	January 3, 2020
STEEL AUTHORITY OF INDIA LTD. Vs. UNION OF INDIA	February 12, 2020
STEPHEN THOMAS DANIEL Vs. SUB INSPECTOR OF POLICE	February 6, 2020
STERLING LAB Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (COMP-II)	January 21, 2020
SUBAITHA BEGAM Vs. SUPERINTENDING ENGINEER, TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD.	August 3, 2020
SUBASH Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING	August 6, 2020
SUBASH Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	October 1, 2020
SUBASH @ SUBASHCHANDRABOSE Vs. STATE OF TAMIL NADU	August 4, 2020
SUBASHINI THULASIRAM Vs. SPR & RG CONSTRUCTIONS PVT. LTD.	September 15, 2020
SUBBAMMAL Vs. TAHSILDAR	December 4, 2020
SUBBIAH Vs. DISTRICT COLLECTOR	September 15, 2020
SUBBULAKSHMI Vs. ADDITIONAL DISTRICT EXECUTIVE MAGISTRATE ERODE	September 16, 2020
SUBBULAKSHMI Vs. SELVARAJ AND ORS.	March 2, 2020
SUBBULAKSHMI Vs. STATE OF TAMIL NADU	July 7, 2020
SUBBURAMAN Vs. COMMISSIONER, ARANTHANGI MUNICIPALITY	August 6, 2020
SUBHIKSHA TRADING SERVICES LIMITED Vs. DEPUTY REGISTRAR OF COMPANIES	December 11, 2020
SUBRAMANI Vs. REVENUE DIVISIONAL OFFICER	August 7, 2020
SUBRAMANI Vs. AMUTHA	August 14, 2020
SUBRAMANI Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	February 7, 2020
SUBRAMANI Vs. STATE OF TAMIL NADU	September 23, 2020
SUBRAMANIA SIVA Vs. INCOME TAX OFFICER	March 11, 2020
SUBRAMANIAN Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINES	September 21, 2020
SUBRAMANIAN Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
SUBRAMANIAN Vs. STATE OF TAMIL NADU	October 8, 2020
SUBRAMANIYA PILLAI Vs. COMMISSIONER	January 29, 2020
SUCHITRA Vs. ZUBIN SHEKARY	November 20, 2020
SUDALAIMANI Vs. DEPUTY INSPECTOR GENERAL OF POLICE, RAMANATHAPURAM	September 9, 2020
SUDALAIMANI @ PRAKASH Vs. STATE OF TAMIL NADU	August 4, 2020
SUDALAIMANI @ PRAKASH Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU	August 3, 2020
SUDHA Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT	January 2, 2020
SUDHA MANJARI Vs. C.LATHA JANARDHANA REDDY	September 22, 2020
SUDHAKAR Vs. REVENUE DIVISIONAL OFFICER	August 6, 2020
SUGANDHI PANDEESWARI AND ORS. Vs. THE DISTRICT REGISTRAR, DINDIGUL AND ORS.	February 19, 2020
SUGUMAR Vs. STATE HOUSE OFFICER,PATHIRVEDU POLICE STATION	September 22, 2020
SUGUMAR Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	February 21, 2020
SUGUMARAN Vs. STATE BY, DEPUTY SUPERINTENDENT OF POLICE, CRIME BRANCH, CID, COIMBATORE	June 3, 2020
SUGUNA Vs. PRASATH	July 29, 2020
SUGUNA Vs. KARTHIKEYAN	January 9, 2020
SUHAINA BEEVI Vs. STATE	September 21, 2020
SUKUMAR RAMALINGAM Vs. CANBANK FACTORS LTD.	February 18, 2020
SULAIHAR Vs. ENFORCEMENT DIRECTORATE, CHENNAI	December 11, 2020
SULOCHANI Vs. STATE OF TAMIL NADU	July 1, 2020
SULPHUR MILLS LIMITED Vs. DAYAL FERTILIZERS PVT LIMITED	November 11, 2020
SUMATHI Vs. S``TATE	February 26, 2020
SUMATHI Vs. STATE OF TAMIL NADU	September 23, 2020
SUMATHI Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
SUMATHI Vs. STATE	September 28, 2020
SUMATHI Vs. STATE	October 6, 2020
SUMERU SOFT P.LTD Vs. INCOME TAX OFFICER	March 3, 2020
SUN (TAMILNADU) SECURITY MANAGEMENT SERVICES PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 9, 2020
SUN DYE CHEM Vs. THE ASSISTANT COMMISSIONER (ST), TIRUPUR RURAL CIRCLE-II AND ORS.	October 6, 2020
SUN MOBILITY PRIVATE LIMITED Vs. ARUMUGAM RAJPENDRA BABU SON OF ARUMUGAM	June 4, 2020
SUN TV NETWORK LTD. Vs. UNION OF INDIA AND ORS.	December 22, 2020
SUNDARAJ Vs. LUKOSE	February 28, 2020
SUNDARAM Vs. MANAGING DIRECTOR, M. T. C. LTD	August 17, 2020
SUNDARI Vs. KANNIAMMAN PTC ULAIKKUM MAGALIR SANGAM	December 21, 2020
SUNDARRAJ Vs. V. PERIYASAMY	December 14, 2020
SUNDEEP HARIRAM Vs. EXECUTIVE ENGINEER I GREATER CHENNAI CORPORATION	December 8, 2020
SUNDRAMMAL Vs. DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE, CUDDALORE	December 8, 2020
SUNEEL HIRACHAND SHAH Vs. THE INCOME TAX OFFICER, NON CORPORATE, CIRCLE-6(1)	January 20, 2020
SUNRISE FOODS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT) (FAC)	May 19, 2020
SUPERINTENDENT Vs. MEHUL BAFNA	May 7, 2020
SUPERINTENDENT OF CENTRAL EXCISE (LEGAL) Vs. INSPECTOR OF POLICE	December 1, 2020
SUPERINTENDENT, NARCOTICS CONTROL BUREAU Vs. MEHUL BAFNA	June 3, 2020
SUPERINTENDING ENGINEER Vs. INSPECTOR OF LABOUR(I/C)	March 4, 2020
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER	February 17, 2020
SUPERINTENDING ENGINEER KANCHIPURAM ELECTRICITY Vs. S.S.MINERALS LIMITED	December 1, 2020
SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY Vs. INDIRA	February 12, 2020
SUPRASESH GENERAL INSURANCE Vs. ASSISTANT COMMISSIONER	March 13, 2020
SUPREME ART WORKS Vs. UNION OF INDIA	January 2, 2020
SURESH Vs. STATE	April 20, 2020
SURESH Vs. REVENUE DIVISIONAL OFFICER, THANJAVUR	September 16, 2020
SURESH Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING	August 4, 2020
SURESH Vs. THIRAVEYAM	December 23, 2020
SURESH ABRAHAM PRATHAP Vs. BALA	August 26, 2020
SURESH ANURADHA Vs. COMMISSIONER OF INCOME TAX	January 22, 2020
SURESH BABU Vs. DISTRICT REGISTRAR	January 22, 2020
SURESH CHAND CHORDIA Vs. SALEEM BASHA	September 18, 2020
SURESH KRISHNA IYER Vs. UNION OF INDIA	January 6, 2020
SURESH KUMAR Vs. SUB COLLECTOR CUM REVENUE DIVISIONAL OFFICER	August 5, 2020
SURYA Vs. SUB DIVISIONAL MAGISTRATE	September 8, 2020
SURYADEV ALLOYS AND POWER PVT. LTD. Vs. M/S SHRI GOVINDARAJA TEXTILES PVT. LTD.	May 8, 2020
SUSANNA MARY Vs. RATHINAMARY	June 18, 2020
SUSEELA Vs. SHESPAL SHING	December 11, 2020
SUSEELA Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU	August 31, 2020
SUTHERLAND GLOBAL SERVICES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-6	September 23, 2020
SUVATHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT	September 17, 2020
SUVENDRA KUMAR PANDA Vs. INCOME TAX OFFICER,CORPORATE WARD 6(2)	September 16, 2020
SUZLON ENERGY LIMITED Vs. SIMON SOLOMON	September 1, 2020
SUZLON GUJARAT WIND PARK LTD Vs. DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI REGION	October 16, 2020
SWASTIK FILAMENTS PRIVATE LIMITED Vs. NARAYANA INDUSTRIAL YARNS PRIVATE LIMITED	October 12, 2020
SWETHA SHRI SELVAKUMAR Vs. UNION OF INDIA	June 23, 2020
SWIFT TECH ENGINEERS (INDIA) PRIVATE LIMITED Vs. BINDHU TECHFLOW SOLUTIONS PRIVATE LIMITED AND ORS.	October 15, 2020
SYED ALI Vs. ASSISTANT EXECUTIVE ENGINEER, DISTRIBUTION	December 10, 2020
SYED ALI FATHIMA Vs. J.V.PRASAD	November 11, 2020
SYED WAHAB Vs. INSPECTOR OF POLICE	January 20, 2020
SYEDA SYEDUNISSA Vs. S.UMAPATHY	September 14, 2020
SYRMA TECHNOLOGY PRIVATE LIMITED Vs. POWERWAVE TECHNOLOGIES SWEDEN AD	March 13, 2020
T A S RATHNAKUMAR Vs. KARANAM MADHU	October 16, 2020
T GEETHA Vs. ADDITIONAL CHIEF SECRETARY / COMMISSIONER OF REVENUE ADMINISTRATION, CHENNAI	August 31, 2020
T JEYAKUMAR Vs. SUPERINTENDENT OF POLICE, THANJAVUR DISTIRCT	October 1, 2020
T S LAKSHMANAN Vs. SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT	September 1, 2020
T S N SASTRY, VICE CHANCELLOR, TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. PONDICHERRY UNIVERSITY	October 16, 2020
T SHANTHI BAI Vs. V MURALI SANKAR	August 20, 2020
T THIRUMURTHY Vs. UNION OF INDIA	October 16, 2020
T VADIVEL Vs. STATE OF TAMIL NADU	September 1, 2020
T VIJAYARANI Vs. P THANGAKUMAR	September 9, 2020
T. A. RANGANATHAN Vs. N. THIAGARAJAN EXECUTIVE TRUSTEE	December 14, 2020
T. AMUDHA Vs. EAWARI	September 24, 2020
T. ANTONY Vs. R. ELUMALAI	October 22, 2020
T. DURAIRAJ Vs. THE STATE OF TAMIL NADU AND ORS.	February 3, 2020
T. ELAMURUGAN Vs. G. JAYACHITRA	February 14, 2020
T. ELIZABETH Vs. M. GOVINDAN	January 13, 2020
T. ELUMALAI Vs. THE GOVERNMENT OF TAMIL NADU	March 10, 2020
T. KARTHIK Vs. STATE	September 28, 2020
T. KAVINRAJ Vs. UNION OF INDIA	October 14, 2020
T. KULLAN Vs. DISTRICT COLLECTOR	June 1, 2020
T. MAHESWARI Vs. C. VENKATESAN	October 16, 2020
T. NATARAJAN Vs. S. TEJRAJ AND ORS.	October 28, 2020
T. NITHYA Vs. SUPERINTENDENT ENGINEER, TRANSMISSION LINE CONSTRUCTION	December 9, 2020
T. PANEERSELVAN Vs. M. NATESA MUDALIAR	May 22, 2020
T. RAMANANDAN Vs. STATE	January 8, 2020
T. RASAMMAL Vs. THE DISTRICT COLLECTOR, TRICHY AND ORS.	March 4, 2020
T. SAKTHIVEL Vs. THE SUPERINTENDENT OF POLICE, COIMBATORE RURAL DISTRICT	February 3, 2020
T. SARAVANAN Vs. COMMISSIONER OF POLICE	December 8, 2020
T. SATHEESH KUMAR Vs. STATE REPRESENTED BY	June 26, 2020
T. SATHISH KUMAR Vs. TERRITORY MANAGER LPG	January 27, 2020
T. SENTHILKUMARAN Vs. STATE	October 28, 2020
T. SETTU Vs. STATE	January 13, 2020
T. V. PALLANEE Vs. STATE OF TAMIL NADU	December 23, 2020
T. VIJAYA Vs. J. RAMANATHAN	January 22, 2020
T. YAMINI Vs. STATE	September 29, 2020
T.A.H.ZUBAIDA UMMAL Vs. INCOME TAX OFFICER	December 21, 2020
T.A.RANGANATHAN Vs. N.THIYAGARAJAN	February 24, 2020
T.ABBAS Vs. M.AYESHA	February 12, 2020
T.ANGAYARKANNI Vs. HOME SECRETARY	July 8, 2020
T.ARUL PRAKASH Vs. STATE OF TAMIL NADU	September 17, 2020
T.BALAMURUGAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER	June 19, 2020
T.BLESSIE Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	January 24, 2020
T.C. THANGARAJ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI	October 14, 2020
T.CHITTY BABU Vs. UNION OF INDIA	March 20, 2020
T.G. RAMAMOORTHY Vs. ESTATE OFFICER	February 4, 2020
T.HARIHARAN Vs. CHIEF EDUCATIONAL OFFICER	July 13, 2020
T.ILLAYARAJA Vs. STATE	August 3, 2020
T.K.GANESAN Vs. STATE OF TAMIL NADU	June 16, 2020
T.KANAGARATHINAM Vs. SUB REGISTRAR PALLADAM	January 2, 2020
T.KUMARAN Vs. STATE	September 14, 2020
T.M. OOSMAN HAJI & CO. Vs. N.M. DAVE	January 2, 2020
T.MAHENDRAN Vs. REVENUE DIVISIONAL OFFICER, DINDIGUL DISTRICT	September 17, 2020
T.MALAI MATHI VIJAYAN Vs. COMMISSIONER OF POLICE CHENNAI CITY POLICE	January 7, 2020
T.MALARVIZHI Vs. STATE OF TAMIL NADU	March 11, 2020
T.N.S.SALEEM Vs. RANGANATHAN	March 10, 2020
T.NATARAJAN Vs. SRIVARI HOUSING AND CONSTRUCTION LTD.	February 3, 2020
T.P. BALAMURUGAN Vs. ASSISTANT COMMISSIONER OF POLICE	January 22, 2020
T.P.KATHIRESAN Vs. R.RAMADASS	February 27, 2020
T.P.VASANTH Vs. R.LAKSHMI NARASIMHAN	May 26, 2020
T.POONGODI Vs. SUB REGISTRAR	September 21, 2020
T.R.MEYVEL Vs. DURAISAMY	February 25, 2020
T.R.RAMESH Vs. COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	September 22, 2020
T.RAJ KUMAR Vs. SECRETARY TO THE GOVERNMENT	July 10, 2020
T.RAMANADHAN @NATRAJAN Vs. RM. KASINATHAN	January 29, 2020
T.S.GOVINDARAJAN Vs. M.GOVINDARAJAN	January 29, 2020
T.S.KISAN & COMPANY PVT. LTD. Vs. HEAVY VEHICLES FACTOR	February 28, 2020
T.S.M.SAMBATH KUMAR Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT	August 5, 2020
T.S.PRABHAKARAN Vs. K.RAMACHANDRAN	January 7, 2020
T.S.RAMALINGAM Vs. GOVERNMENT OF TAMIL NADU	September 21, 2020
T.SAKTHI MURUGAN Vs. REVENUE DIVISIONAL OFFICER	August 4, 2020
T.SEINAMBU BEEVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, TOURISM	September 17, 2020
T.SELVARANI Vs. GOVERNMENT OF TAMIL NADU	November 27, 2020
T.SENTHILNATHAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	January 24, 2020
T.SETHUPATHI NADAR Vs. ALAMELU	May 12, 2020
T.SUDALAIMUTHU Vs. V.RAMAKRISHNAN	September 17, 2020
T.V.AMARNATH Vs. DISTRICT REGISTRAR	June 5, 2020
T.VENKATARAMAN Vs. T.SETHURAMAN	February 28, 2020
T.VIJAYAKUMAR Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	February 27, 2020
T.VINAYAGAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	December 8, 2020
TABLE TENNIS FEDERATION OF INDIA (TTFI) Vs. TAMIL NADU TABLE TENNIS ASSOCIATION	December 18, 2020
TAFE AND FORM EQUIPMENT LTD. Vs. PROVIDENT FUND COMMISSIONER	August 4, 2020
TAHSILDAR AMINJIKARAI TALUK CHENNAI Vs. A. V. RADHAKRISHNAN	December 18, 2020
TAI INDUSTRIES LIMITED Vs. THE STATE OF TAMILNADU AND ORS.	May 19, 2020
TAJUDEEN Vs. STATE	October 7, 2020
TAMIL NADU ATOMIC POWER EMPLOYEES UNION (A GOVERNMENT OF INDIA ENTERPRISE) Vs. NUCLEAR POWER CORPORATION OF INDIA LTD , (A GOVERNMENT OF INDIA ENTERPRISE)	September 14, 2020
TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. ADDL. ASSISTANT DIRECTOR DGGI COIMBATORE ZONAL UNIT	September 22, 2020
TAMIL NADU COOPERATIVE MARKETING FEDERATION LTD. Vs. ASSET RECONSTRUCTION COMPANY	March 5, 2020
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS. Vs. A. SRINIVASAN	September 2, 2020
TAMIL NADU HIGH & HIGHER SECONDARY SCHOOL Vs. COMMISSIONER	July 13, 2020
TAMIL NADU HOUSING BOARD Vs. S.DORAISAMY	February 4, 2020
TAMIL NADU INDUSTRIAL CO-OPERATIVE Vs. R.ALEX SUES	August 4, 2020
TAMIL NADU MEDICAL SERVICES CORPORATION LTD. Vs. JACKSON LABORATORIES PRIVATE LIMITED	September 23, 2020
TAMIL NADU MERCANTILE BANK LTD Vs. DISTRICT MAGISTRATE, THIRUVALLUR	September 18, 2020
TAMIL NADU MINERALS LTD. Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT & 19 ORS.	November 3, 2020
TAMIL NADU NURSERY PRIMARY MATRICULATION HIGHER SECONDARY SCHOOLS ASSOCIATION Vs. PRINCIPAL SECRETARY DEPARTMENT OF TRANSPORT	September 24, 2020
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. P.MUTHIAN	September 7, 2020
TAMIL NADU ROAD SECTOR PROJECT-II Vs. VDB PROJECTS (P) LTD.	August 20, 2020
TAMIL NADU STATE ELECTRICITY BOARD Vs. S. P. KUMARAN	October 7, 2020
TAMIL NADU STATE INDIAN UNION MUSLIM LEAGUE Vs. M.G.DAWOOD MIAKHAN	September 18, 2020
TAMIL NADU STATE MARKETING CORPORATION LTD. Vs. UNION OF INDIA	March 11, 2020
TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD., TRICHY REGION, TRICHY Vs. N.N.M. NARAYANAN	February 25, 2020
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED Vs. S. SANKARI	November 5, 2020
TAMIL NADU STATE TRANSPORT CORPORATION (VPM) LIMITED Vs. K.AMSAA	December 10, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. CHENJULAKSHMI	December 11, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MAHALINGAM	December 23, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. KRISHNAN	December 23, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RAMACHANDRAN	September 16, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. SUBRAMANI	October 1, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. M.RUKMANI	December 11, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. R. GANESAN	December 14, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. VIJAYARANI	December 14, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. ALAMELU	July 13, 2020
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. G.GOPAL	January 6, 2020
TAMIL NADU TEXT BOOK Vs. KORES (INDIA) LTD	March 19, 2020
TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD, CHENNAI Vs. P.MUTHURASU	December 23, 2020
TAMIL NADU WAKF BOARD Vs. AHAMED BAIG SAHIB	January 2, 2020
TAMIL SELVI Vs. UNION OF INDIA	November 3, 2020
TAMILARASAN Vs. LATHA AND ORS.	August 12, 2020
TAMILARASAN Vs. MARAPANDARAM(DIED)	December 11, 2020
TAMILARASI Vs. STATE OF TAMIL NADU	October 5, 2020
TAMILMANI Vs. STATE	July 21, 2020
TAMILMARAN Vs. JANET ROSALINE VINNERASI	September 16, 2020
TAMILNADU MUSLIM MUNNETRA KAZHAGAM Vs. STATE OF TAMIL NADU	June 3, 2020
TAMILNADU STATE MARKETING CORPN. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 26, 2020
TAMILNADU STATE TRANSPORT CORPORATION LIMITED Vs. ANNALAKSHMI	December 14, 2020
TAMILSELVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 10, 2020
TAMILSELVAN Vs. STATE : INSPECTOR OF POLICE	February 5, 2020
TAMILSELVI Vs. R.KESAVA KUMAR	September 22, 2020
TAMILVANAN CHINNIAH Vs. UNION OF INDIA	February 6, 2020
TARACHAND JAIN Vs. RAVIKUMAR INSPECTOR OF POLICE (L & O)	December 7, 2020
TARUN JERUSSON Vs. INDIRA GANDHI MEDICAL COLLEGE AND RESEARCH INSTITUTE	June 25, 2020
TATA AIG GENERAL INSURANCE CO LTD Vs. S. CHITRA & OTHERS	May 13, 2020
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. K.SURESH	January 29, 2020
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. GOVINDARAJAN	September 10, 2020
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. VIJAYALAKSHMI	October 14, 2020
TATE EXPRESS TRANSPORT CORPORATION LTD. Vs. ANDAL	December 15, 2020
TCP LIMITED Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	January 27, 2020
TEACHERS RECRUITMENT BOARD Vs. B JAIWANTH	December 23, 2020
THALAPPAKATTI NAIDU ANANDHA VILAS BIRIYANI HOTEL Vs. THALAPAKATTU BIRIYANI	July 24, 2020
THAMANIAN AGRO FOODS Vs. RESERVE BANK OF INDIA	September 21, 2020
THAMIM Vs. STATE REP BY	June 26, 2020
THAMODHARAN Vs. STATE	September 1, 2020
THAMRAPARNI ENTERPRISES Vs. SIMPSON AND COMPANY LTD	October 7, 2020
THANASEKARAN Vs. ASSISTANT DIRECTOR	July 9, 2020
THANDAYUTHABANI Vs. REVENUE DIVISIONAL OFFICER	December 9, 2020
THANGA Vs. KRISHNAN	March 10, 2020
THANGAPONNU Vs. TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LIMITED	December 22, 2020
THANGARAJ Vs. SUPERINTENDENT OF POLICE	February 6, 2020
THANGARAJ (DIED) Vs. BALASUNDARAM (DIED)	June 2, 2020
THANGARAJAR MILLS PVT.LIMITED Vs. TAMIL NADU GENERATION	May 26, 2020
THANGARASU Vs. REVENUE DIVISIONAL OFFICER, PUDUKKOTTAI DISTRICT	September 18, 2020
THANGASEKAR Vs. C. M. BALAGOPAL	November 4, 2020
THANGAVEL Vs. STATE, SUB INSPECTOR OF POLICE, SEMPATTI POLICE STATION, DINDIGUL	August 4, 2020
THANGAVEL Vs. DHANABAGYAM	August 21, 2020
THANGAVEL Vs. STATE	November 19, 2020
THAVAMANI AND ORS. Vs. V.M. MURALIDHARAN AND ORS.	May 12, 2020
THAYALAN Vs. STATE	October 1, 2020
THE ASSISTANT PROVIDENT FUND COMMISSIONER Vs. AMRL HIGHTECH CITY LTD	February 7, 2020
THE BRANCH MANAGER M/S. NEW INDIA ASSURANCE CO LTD. Vs. THIRU. RAJARAM	December 3, 2020
THE BRANCH MANAGER THE NEW INDIA ASSURANCE CO. LTD Vs. G. SUMATHI	October 16, 2020
THE CHAIRMAN, SRI VENKATESHWARAA MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. S.R. KEERTHANAA AND ORS.	September 14, 2020
THE CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD Vs. M. MADHAN KUMAR	August 31, 2020
THE CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. RAMESH BABU	September 2, 2020
THE COIMBATORE COSMOPOLITAN CLUB Vs. THE TAMIL NADU SALES TAX APPELLATE TRIBUNAL (ADDL. BENCH), COIMBATORE AND ORS.	March 9, 2020
THE COMMISSIONER OF CUSTOMS, CHENNAI VIII COMMISSIONERATE Vs. FREIGHT FIELD	March 13, 2020
THE COMMISSIONER OF CUSTOMS, TUTICORIN Vs. SHADI RAM AND SONS PVT. LTD.	August 31, 2020
THE COMMISSIONER OF GST AND CENTRAL EXCISE, CHENNAI OUTER COMMISSIONERATE AND ORS. Vs. CHECKPOINT APPAREL LABELING SOLUTIONS INDIA PVT. LTD.	September 23, 2020
THE COMMISSIONER OF INCOME TAX Vs. P. MAHALAKSHMI AND ORS.	September 24, 2020
THE COMMISSIONER OF INCOME TAX Vs. CONTINUUM WIND ENERGY (INDIA) PVT. LTD.	October 16, 2020
THE COMMISSIONER OF INCOME TAX Vs. ACURUS SOLUTIONS PVT. LTD.	September 18, 2020
THE COMMISSIONER OF INCOME TAX Vs. TIDEL PARK LTD.	August 19, 2020
THE COMMISSIONER OF INCOME TAX Vs. SHREE GANESH VENTURES	November 18, 2020
THE COMMISSIONER OF INCOME TAX Vs. ACCEL LIMITED	July 23, 2020
THE COMMISSIONER OF INCOME TAX Vs. RAMESH SHROFF	September 7, 2020
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. CELEBRITY FASHION LTD.	September 21, 2020
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. VUMMUDI AMARENDRAN	September 28, 2020
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. ZYLOG SYSTEMS LIMITED	February 20, 2020
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. AZTEC AUTO PVT. LTD.	September 7, 2020
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. TIDEL PARK LTD.	August 3, 2020
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. CHECKPOINT APPAREL LABELLING SOLUTIONS INDIA LTD.	September 29, 2020
THE COMMISSIONER OF INCOME TAX, CHENNAI AND ORS. Vs. A.A. ANTONY AND ORS.	December 18, 2020
THE COMMISSIONER OF INCOME TAX, CHENNAI AND ORS. Vs. T. ABDUL WAHID AND CO.	September 21, 2020
THE COMMISSIONER, GUDALUR MUNICIPALITY Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER-II	February 18, 2020
THE COMMISSIONER, TRICHIRAPPALLI CITY CORPORATION AND ORS. Vs. AKNESWARI	August 27, 2020
THE CORRESPONDENT, SACRED HEART GIRLS HIGHER SECONDARY SCHOOL Vs. THE STATE OF TAMIL NADU AND ORS.	August 31, 2020
THE DIRECTOR (HR), OIL AND NATURAL GAS CORPORATION LTD. AND ORS. Vs. B. UMA	August 13, 2020
THE DIRECTOR GENERAL OF POLICE AND ORS. Vs. K. CHIDAMBARAM	September 25, 2020
THE DIRECTOR GENERAL OF POLICE, DR. RADHAKRISHNAN SALAI AND ORS. Vs. S.S. SIVAPERUMAL AND ORS.	September 4, 2020
THE DIRECTOR OF SCHOOL EDUCATION (HIGHER SECONDARY) AND ORS. Vs. A. INPAVALLI AND ORS.	September 23, 2020
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHANDRASEKARAN	August 5, 2020
THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. K.V.C. VENKATESAN AND ORS.	September 9, 2020
THE FUTURE GENERAL INDIA INSURANCE COMPANY Vs. RADHA	August 20, 2020
THE GOVERNMENT OF TAMIL NADU AND ORS. Vs. A. RANGASAMY AND ORS.	February 6, 2020
THE KARUR VYSYA BANK LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	October 1, 2020
THE MANAGEMENT, SREE ANNAPOORNA SREE GOWRISHANKAR HOTEL PRIVATE LIMITED Vs. THE PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND ORS.	July 28, 2020
THE MANAGEMENT, TOSHNIWAL INSTRUMENTS (MADRAS) PRIVATE LTD. Vs. THE PRESIDING OFFICER, PRINCIPAL LABOUR COURT AND ORS.	March 23, 2020
THE MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MAIVIZHISELVI AND ORS.	March 9, 2020
THE MANAGING DIRECTOR Vs. VIJAYACHITRA	August 12, 2020
THE MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION Vs. PONNUSAMI	January 13, 2020
THE NEW INDIA ASSURANCE CO. LTD. Vs. SRINIVASAN	November 18, 2020
THE NEW INDIA ASSURANCE CO. LTD. Vs. MRS. MARIYAL	December 18, 2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX I, COIMBATORE Vs. JEWELS MAGNUM	September 9, 2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL 2 Vs. S.R. TRUST	November 24, 2020
THE SECRETARY, HOLY CROSS COLLEGE (AUTONOMOUS) Vs. THE STATE OF TAMIL NADU AND ORS.	July 29, 2020
THE STATE OF TAMIL NADU AND ORS. Vs. P.S. SAIRAM AND ORS.	October 6, 2020
THE SUPERINTENDING ENGINEER HIGHWAYS, VILLUPURAM CIRCLE Vs. METRO ROAD CONSTRUCTION (MADRAS) PVT. LTD.	November 11, 2020
THE UNION OF INDIA AND ORS. Vs. M. ASIYA BEGUM	February 27, 2020
THENIAMMAL Vs. THENAN	December 16, 2020
THENMOZHI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT, CHENNAI	October 5, 2020
THILAGAVATHI Vs. MOHAMED YUNUS	September 22, 2020
THIMMA NAICKER Vs. MANIMEKALAI AND ORS.	September 25, 2020
THIMMARAYA REDDY Vs. GOWRAMMAL	November 11, 2020
THIMOTHY RAVINDER Vs. ARUMAIMANI SAM	January 13, 2020
THIRU CYRUS BROACHA Vs. CITY PUBLIC PROSECUTOR	January 29, 2020
THIRU E.NAGENDIRAN Vs. THIRU.E.KANNIAPPAN	February 14, 2020
THIRU M. K. STALIN Vs. CITY PUBLIC PROSECUTOR CITY CIVIL COURT BUILDINGS, CHENNAI	December 14, 2020
THIRU N.RAM Vs. UNION OF INDIA	May 21, 2020
THIRUCHANDIRAN Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
THIRUCHITRAMBALAM(DIED) Vs. RAJANGAM	December 8, 2020
THIRUGNANAM Vs. G.RAMALINGAM	January 3, 2020
THIRUGNANAM Vs. REVENUE DIVISIONAL OFFICER	December 10, 2020
THIRUGNANASAMBANDAMOORTHY Vs. SENTHAMARAI AMMAL	January 24, 2020
THIRUMAGAN Vs. SUPERINTENDENT OF POLICE MADURAI DISTRICT	July 3, 2020
THIRUMALAI LOGANATHAN Vs. P. V. MARKANDAN	February 10, 2020
THIRUMALAISAMY Vs. DISTRICT REVENUE OFFICER, SIVAGANGAI DISTRICT, SIVAGANGAI	October 12, 2020
THIRUMOORTHY Vs. TAMI NADU STATE ELECTION COMMISSIONER	January 23, 2020
THIRUVARUR VAIDYANATHAN Vs. N MURALI	September 1, 2020
THIRUVASAGAM Vs. STATE	December 9, 2020
THIYAGARAJAN Vs. SUPERINTENDENT OF P. OLICE	July 9, 2020
THOKKALAVAR COMMUNITY DEVELOPMENT ASSOCIATION Vs. DISTRICT COLLECTOR	July 15, 2020
THULASIDAS AND ORS. Vs. STATE	December 9, 2020
THULASIDASS Vs. BASKAR	October 14, 2020
TINI KORAH Vs. INSPECTOR OF POLICE, UPPER COONNOOR POLICE STATION	September 29, 2020
TIRUCHIRAPALLI CITY LAND LEASE MERCHANTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	September 23, 2020
TIRUNELVELI DIOCESE TRUST ASSOCIATION Vs. R.JAYAKUMAR THOMAS JAYARAJ @ R JEYAKUMAR JAYARAJ	February 25, 2020
TIRUNELVELI DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. THE JOINT COMMISSIONER OF INCOME TAX	July 27, 2020
TIRUVANNAMALAI MAVATTA ANAITHU VIVASAYIGAL NALA SANGAM Vs. DISTRICT COLLECTOR	July 6, 2020
TMT GAIRAMMAL Vs. S. RAGHU	October 22, 2020
TMT MYILATHAL Vs. PAPPUSAMY	December 14, 2020
TMT R.SUBBULAKSHMI Vs. SPECIAL TAHSILDAR	February 6, 2020
TMT.NATHAKUMARI Vs. THASILDAR	September 14, 2020
TNCSC EMPLOYEES UNION Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION REP	August 20, 2020
TOSHNIWAL INSTRUMENTS (MADRAS) PRIVATE LTD. Vs. PRESIDING OFFICER	March 23, 2020
TOURSIM RESORTS PVT. LTD. Vs. JOINT-1, SUB REGISTRAR, UDHAGAMANDALAM	March 5, 2020
TOWN CLUB, TIRUPPATTUR TOWN Vs. DISTRICT COLLECTOR	February 3, 2020
TRANSPORT CORPORATION OF INDIA LIMITED Vs. THIMMARAYAPPA	December 8, 2020
TRIAD TRADING SERVICES P LTD Vs. UNION OF INDIA	February 17, 2020
TTK PRESTIGE LTD. Vs. AYYAVU	January 13, 2020
TUTICORIN PORT TRUST Vs. JAN DE NUL DREDGING INDIA PVT. LTD	March 15, 2020
TUTICORIN STEVEDORES ASSOCIATION Vs. GOVERNMENT OF INDIA	September 14, 2020
TVL RISING INTERNATIONAL CO Vs. COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE, MADURAI	October 6, 2020
TVL TRANSTONNELSTROY AFCONS JOINT VENTURE, Vs. UNION OF INDIA	September 21, 2020
TVL UNIQUE TRADERS Vs. COMMERCIAL TAX OFFICER	June 12, 2020
TVL. ARMSTRONG SPINNING MILLS (P) LTD. Vs. COMMERCIAL TAX OFFICER	January 27, 2020
TVL. NATIONAL POWER PRESS Vs. SPECIAL COMMITTEE	January 3, 2020
TVL. SANMAC MOTOR FINANCE LTD Vs. CHIEF COMMISSIONER OF INCOME TAX	February 10, 2020
TVL. SAR ISPAT PVT. LTD. Vs. STATE TAX OFFICER, GROUP I	March 4, 2020
TVL.BRAHMA SAKTHI TIN FACTORY Vs. SALES TAX APPELLATE TRIBUNAL	January 8, 2020
TVL.K.SENTHAMIL SELVAN Vs. DEPUTY COMMERCIAL TAX OFFICER	February 28, 2020
TVL.NEICK LABS Vs. CHAIRMAN	February 4, 2020
TVL.SAKTHI SUGARS LIMITED Vs. STATE OF TAMIL NADU	January 7, 2020
U. BALASUBRAMANIYAM Vs. N. VENKATESAN AND ORS.	February 25, 2020
U. KALATHEESWARAN Vs. DISTRICT REGISTRAR, DEPARTMENT OF REGISTRATION	December 23, 2020
U. SANGEETHA Vs. R. ULAGAPEROLI AND ORS.	October 16, 2020
U.B.C. SABHANATHA OLI SIVACHARIAR Vs. DISTRICT REVENUE OFFICER	January 13, 2020
U.KANCHAN @ KANCHAN KUMARI Vs. S. SANI KOMMU RAMI RADDY	February 14, 2020
U.MAHALINGAM Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING	September 21, 2020
U.PARTHAN Vs. STATE REPRESENTED BY	June 29, 2020
U.RAJESWARI Vs. CHILD DEVELOPMENT PROJECT OFFICER	November 11, 2020
UCAL FUEL SYSTEMS LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE AND ORS.	October 1, 2020
UDAYAKUMAR Vs. SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF EXTERNAL AFFAIRS	November 5, 2020
UDAYAPPAN Vs. ASSISTANT DIRECTOR OF GEOLOGY	August 5, 2020
UDHAYA Vs. STATE	July 13, 2020
UFX VENTURES PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-3(2)	October 8, 2020
UJJAWAL SAMPATH CHORDIA Vs. STATE	March 20, 2020
UMA Vs. STATE OF TAMIL NADU	December 11, 2020
UMA BLUE METALS Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM CHEPAUK CHENNAI	September 22, 2020
UMA MAHESWARI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	January 3, 2020
UMA MAHESWARI Vs. STATE OF TAMIL NADU	September 23, 2020
UMA SHANKAR Vs. HI-TECH AIR POWER(P) LTD	December 7, 2020
UMASHANKARAN SRIRAMAN Vs. STATE	December 4, 2020
UNICORN MARITIMES (INDIA) PRIVATE LIMITED Vs. VALENCY INTERNATIONAL TRADING PVT. LIMITED	December 10, 2020
UNICORN MARITIMES (INDIA) PRIVATE LIMITED Vs. VALENCY INTERNATION TRADING PTE LIMITED,	September 11, 2020
UNION OF INDIA Vs. K.LAKSHMINARAYANAN	March 11, 2020
UNION OF INDIA Vs. SELVI	January 3, 2020
UNION OF INDIA Vs. PRINCIPAL	January 3, 2020
UNION OF INDIA Vs. COMMANDANT AKS PANWAR	March 10, 2020
UNION OF INDIA Vs. M.ALAYSIUS	February 11, 2020
UNION OF INDIA Vs. RAIMENTS & GARMENTS INTERNATIONAL	January 13, 2020
UNION OF INDIA Vs. T.MANI	October 13, 2020
UNION OF INDIA AND ORS. Vs. REMA SRINIVASAN IYENGAR AND ORS.	February 17, 2020
UNION OF INDIA AND ORS. Vs. THE PUBLIC INFORMATION OFFICER, RIGHT TO INFORMATION CELL AND ORS.	October 1, 2020
UNION OF INDIA AND ORS. Vs. V. MANIKKAM ENGINEERS (PVT.) LTD. AND ORS.	December 1, 2020
UNION OF INDIA, Vs. BLACK GOLD TECHNOLOGIES,	October 1, 2020
UNITED INDIA INSURANCE Vs. D.MANIKANDAN	February 18, 2020
UNITED INDIA INSURANCE CO LTD Vs. ARUKKANI	October 6, 2020
UNITED INDIA INSURANCE CO LTD Vs. A. SHEIK ABDULLAH	October 13, 2020
UNITED INDIA INSURANCE CO LTD Vs. SUSEELA JOTHI MARY	July 31, 2020
UNITED INDIA INSURANCE CO LTD Vs. R, KRISHNAN	March 23, 2020
UNITED INDIA INSURANCE CO LTD Vs. SELVI	September 10, 2020
UNITED INDIA INSURANCE CO LTD Vs. M. KALIAPPAN	September 4, 2020
UNITED INDIA INSURANCE CO LTD Vs. ALLIMUTHU	September 3, 2020
UNITED INDIA INSURANCE CO LTD Vs. VENKATARAMAPPA	December 23, 2020
UNITED INDIA INSURANCE CO LTD Vs. THIRUGNANA SAMBANTHAM	November 18, 2020
UNITED INDIA INSURANCE CO LTD Vs. NATARAJAN	September 25, 2020
UNITED INDIA INSURANCE CO LTD Vs. MUNISUBBA REDDY	October 16, 2020
UNITED INDIA INSURANCE CO LTD Vs. RAJA	September 1, 2020
UNITED INDIA INSURANCE CO LTD Vs. MARAGATHAM	August 25, 2020
UNITED INDIA INSURANCE CO LTD Vs. M.SUKUMAR	November 5, 2020
UNITED INDIA INSURANCE CO LTD Vs. V.CHANDRA	September 22, 2020
UNITED INDIA INSURANCE CO LTD Vs. R, KRISHNAN	March 23, 2020
UNITED INDIA INSURANCE CO LTD CHENNAI Vs. V. S. SAJI	August 31, 2020
UNITED INDIA INSURANCE CO LTD, MADURAI Vs. KONDAPPAN	December 21, 2020
UNITED INDIA INSURANCE CO. LTD Vs. CHANDRA	August 18, 2020
UNITED INDIA INSURANCE CO. LTD Vs. RAMYA	October 16, 2020
UNITED INDIA INSURANCE CO. LTD Vs. T. BABU	October 16, 2020
UNITED INDIA INSURANCE CO. LTD Vs. MUNUSAMY	July 24, 2020
UNITED INDIA INSURANCE CO. LTD Vs. KANNAN	December 15, 2020
UNITED INDIA INSURANCE CO. LTD Vs. D. MANI	December 15, 2020
UNITED INDIA INSURANCE CO. LTD Vs. PADMINI	November 3, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. G.SANTHAKUMARI	July 6, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. N. PRATHAP	June 4, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. B. SUDHA	March 5, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. C.KUMAR	December 22, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. VENNILA (MINOR)	December 10, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. MURUGAMMAL	August 4, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. M.VIJAYALAKSHMI	September 16, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. C. MEENAKSHI AND ORS.	February 10, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. DHANAPAKKIYAM AND ORS.	March 4, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. A. KRISHNAMOORTHY	December 21, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MINOR PARKAVI, D/O S SIVAPRAKASAM	October 16, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VENUGOPAL	September 16, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RANI	December 10, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHANMUGAM	September 23, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANICKAM	November 5, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHANDRAN	September 23, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P. RAJAMANI	December 17, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ESAKKIMUTHU	February 28, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K.GUNASEKARAN	July 17, 2020
UNITED INDIA INSURANCE COMPANY LIMITED, UDUMALPET Vs. N. THANGAVEL	October 6, 2020
UNITED INDIA INSURANCE COMPANY LTD Vs. L. VIJAY ANAND	August 5, 2020
UNITED INDIA INSURANCE COMPANY LTD Vs. ELUMALAI	August 17, 2020
UNITED INDIA INSURANCE COMPANY LTD Vs. RAJINI	September 15, 2020
UNITED INDIA INSURANCE COMPANY LTD Vs. MARY VICTORIA	August 27, 2020
UNITED INDIA INSURANCE COMPANY LTD Vs. KRISHNAVENI	September 14, 2020
UNITED INDIA INSURANCE COMPANY LTD. Vs. FRANCIS KARPAGAM	September 24, 2020
UNITED INSITUTE OF TECHNOLOGY Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 7, 2020
UNITED INSURANCE COMPANY LIMITED Vs. R.JAYAPRAKASH	July 7, 2020
UNITED PHARMA REMEDIES AND ORS. Vs. STATE	February 25, 2020
UNITED PROCESSORS Vs. THE STATE TAX OFFICER, SANKARI	November 30, 2020
UNNAMALAI Vs. RAMAKRISHNAN	September 16, 2020
UNNAMALAI RAMASAMY Vs. ARULMIGU SRINIVASA PERUMAL TEMPLE	December 17, 2020
URBANEDGE HOTELS PRIVATE LIMITED Vs. AIR CONTROL EQUIPMENTS & SYSTEMS	September 14, 2020
URC CONSTRUCTION (P) LTD. Vs. UNION OF INDIA	February 4, 2020
USHA PATTABHIRAMAN Vs. STATE	December 21, 2020
V GNANAVEL Vs. INSPECTOR OF POLICE BATLAGUNDU POLICE STATION, DINDIGUL DISTRICT	August 27, 2020
V M R TEXTILES PRIVATE LTD Vs. SUB-REGISTRAR, REGISTRATION DEPARTMENT	October 1, 2020
V MURUGESAN Vs. DISTRICT COLLECTOR, KARUR DISTRICT	October 1, 2020
V NALINI Vs. M. SASTRI	September 16, 2020
V PRADEEP Vs. SAROJINI	September 4, 2020
V RAGHURAMAN, Vs. INSPECTOR OF POLICE	October 1, 2020
V RAJAMOHAN Vs. STATE OF TAMIL NADU	August 19, 2020
V SELVARAJ Vs. UNION OF INDIA	October 16, 2020
V THANIGAIMALAI Vs. ENGINEER-IN-CHIEF WRO & CHIEF ENGINEER (GENERAL)	October 16, 2020
V V MINERALS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	June 30, 2020
V. ALAGAMMAL Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT, THOOTHUKUDI	December 8, 2020
V. BALACHANDRAN Vs. ATULYA MISRA	January 9, 2020
V. BHOOMINATHAN AND ORS. Vs. V. MAHENDRAN AND ORS.	July 27, 2020
V. C. RAMAKRISHNAN Vs. S. SELLAKUMAR	December 9, 2020
V. DINESH KUMAR Vs. INSPECTOR OF POLICE	November 26, 2020
V. ESWARI AND ORS. Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	December 10, 2020
V. GAJENDRAN Vs. STATE OF TAMIL NADU	October 16, 2020
V. GANESHAN Vs. DISTRICT REGISTRAR, DISTRICT REGISTRAR OFFICE, DISTRICT COLLECTOR OFFICE, DINDIGUL, DINDIGUL DISTRICT	October 8, 2020
V. GIRI Vs. STATE	December 23, 2020
V. GOVINDAN Vs. INSPECTOR OF POLICE, DHARAMANGALAM POLICE STATION, SALEM DISTRICT	February 14, 2020
V. JAGANATHAN Vs. UNION OF INDIA	December 8, 2020
V. K. NALLIAPPAN Vs. AMIRDHAM	October 14, 2020
V. KARUPPIAH Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT	September 28, 2020
V. KEERTHANA Vs. BRANCH MANAGER, CANARA BANK	September 21, 2020
V. LOGESWARAN Vs. INSPECTOR OF POLICE, PALLAPATTI POLICE STATION, PALLAPATTI, SALEM DISTRICT.	March 3, 2020
V. M. MUTHUKUMAR Vs. SUPERINTENDENT OF POLICE ERODE DISTRICT ERODE	October 1, 2020
V. MARIA SANTIAGU Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD.	January 27, 2020
V. MATHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	September 29, 2020
V. MUNIKRISHNAN Vs. UNION OF INDIA	April 21, 2020
V. MUTHIAH Vs. PRINCIPAL CHIEF ENGINEER, PWD	August 14, 2020
V. PANEERSELVAM Vs. STATE	March 12, 2020
V. POORNIMA Vs. DEVINARAYAN HOUSING & PROPERTY	August 31, 2020
V. PRAMILA Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT	October 5, 2020
V. RAJKUMAR Vs. STATE	January 20, 2020
V. RAMANATHAN Vs. STATE	October 13, 2020
V. RAMANATHAN Vs. STATE	July 17, 2020
V. RAMANATHAN Vs. SECRETARY TO GOVERNMENT, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT AND ORS.	August 25, 2020
V. RAMASUBBU Vs. COMMISSIONER, TREASURIES AND ACCOUNTS DEPARTMENT, CHENNAI	August 3, 2020
V. RAMU Vs. MALARKODI	December 23, 2020
V. S. PRANAB Vs. SUB REGISTAR JOINT I, ERODE	October 14, 2020
V. SABITAMANI Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - II	September 4, 2020
V. SARACHANDRA BALASARASWATHI Vs. THE DIRECTOR, SCHOOL EDUCATION DEPARTMENT AND ORS.	March 9, 2020
V. SARASWATHI Vs. DIRECTOR OF SCHOOL EDUCATION	January 31, 2020
V. SARAVANAN Vs. DISTRICT MANAGER	January 23, 2020
V. SARUMATHI Vs. CHIEF ENGINEER AGRICULTURAL ENGINEERING DEPARTMENT	January 2, 2020
V. SELVI Vs. VARADHARAJA PILLAI	January 3, 2020
V. SHANTHI Vs. INSPECTOR OF POLICE	September 18, 2020
V. SHANTHI Vs. STATE OF TAMIL NADU	November 5, 2020
V. SHYNI Vs. STATE OF TAMIL NADU	January 2, 2020
V. SIVARAJ Vs. SENTHIL KUMAR	October 7, 2020
V. SUMATHI Vs. SPECIAL OFFICER AND COMMISSIONER, MADURAI CORPORATION	July 31, 2020
V. SUNDAR Vs. R. LOGANAYAGI	December 23, 2020
V. TAMILARASAN Vs. M.RAVI	March 2, 2020
V. THANGAVEL Vs. UNION OF INDIA	July 8, 2020
V. THOMAS Vs. ARMSTRONG THOMAS KENNADY	January 22, 2020
V. VALLIMUTHU AND ORS. Vs. UDHAYASURIYAN AND ORS.	February 25, 2020
V. VASUDEVAN Vs. RAJESHWARI	December 11, 2020
V. VEERAMURUGAN Vs. ASSISTANT COMMISSIONER	September 15, 2020
V. VEERARAGHAVAN Vs. G. MANOHARAN	September 1, 2020
V. VENKATA SIVA KUMAR Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA AND ORS.	July 22, 2020
V. VENKATA SIVAKUMAR Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA	November 3, 2020
V. VIJAYALAKSHMI Vs. R. MALARVIZHI	January 22, 2020
V. VISWANATHAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	January 23, 2020
V.ARIKRISHNAN Vs. SUB COLLECTOR CUM REVENUE DIVISIONAL OFFICER	August 4, 2020
V.AYYAPASAMY Vs. SUPERINTENDANT OF POLICE	December 7, 2020
V.AZHAGARSAMY Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
V.B.R. MENON Vs. STATE OF TAMIL NADU	April 29, 2020
V.BALAKRISHNAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)	January 6, 2020
V.BASKARAN Vs. S.B.HEMANADHAN	February 11, 2020
V.BASKARAN Vs. MANAGEMENT OF M.R.F.LIMITED	October 13, 2020
V.C. CHINNASAMY Vs. PALANISAMY	August 17, 2020
V.DHARMA KRISHNAN Vs. SUB INSPECTOR OF POLICE	February 6, 2020
V.DURAI Vs. DEAN, THANJAVUR MEDICAL COLLEGE AND HOSPITAL	September 21, 2020
V.DURAISAMY Vs. KODAIKANAL MUNICIPALITY	March 2, 2020
V.G. SRINIVASAN Vs. D. SRINIVASALU	December 30, 2020
V.G.SANTHOSAM Vs. SHANTHI GNANASEKARAN	February 24, 2020
V.GANESAN Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT BUILDING	September 18, 2020
V.ILANGOVAN Vs. SECRETARY TO EDUCATION	June 11, 2020
V.K. KUMARESAN Vs. P. JAYASEELAN AND ORS.	February 19, 2020
V.KALAIVANI Vs. DISTRICT COLLECTOR, TRICHY DISTRICT	August 4, 2020
V.KARTHICK Vs. SAKTHI MOTORS	August 14, 2020
V.KOTTEESWARAN Vs. STATE	June 4, 2020
V.KRISHNAN Vs. B.AKBAR	June 24, 2020
V.KRISHNAN Vs. COMMISSIONER LAND SURVEY AND SETTLEMENT	January 6, 2020
V.KRISHNARAM Vs. DISTRICT COLLECTOR	March 13, 2020
V.LAKSHMANAN Vs. INSPECTOR OF POLICE	July 6, 2020
V.M. FARROQ Vs. STATE OF TAMIL NADU	January 28, 2020
V.M.R.TEXTILES PVT. LTD. Vs. GOVERNMENT OF TAMIL NADU	July 13, 2020
V.MAHALINGAM Vs. STATE	July 2, 2020
V.MANJULA Vs. R.M RIDAS	August 3, 2020
V.MANOGARAN Vs. STATE OF TAMIL NADU	February 6, 2020
V.MATHESSWARAN Vs. PADMAVATHI	September 18, 2020
V.MURUGESAN @ MURUGESA PANDI Vs. DISTRICT COLLECTOR, TIRUCHIRAPALLI	September 23, 2020
V.MUTHUIRULANDI Vs. KANDASAMY	September 21, 2020
V.MUTHUKRISHANAN Vs. THAVAMONY STEPHEN JEYARAJ	December 22, 2020
V.NARASHIMMAN Vs. CHAKARAPANI	February 5, 2020
V.NARAYANASAMY Vs. THE UNION OF INDIA	February 21, 2020
V.P.AMMAVASAI Vs. REGISTRAR CUM DIRECTOR MILK PRODUCTION AND DAIRY DEVELOPMENT DEPARTMENT	January 23, 2020
V.P.RAJULA Vs. K.J.SAKADEVA RAJA	August 14, 2020
V.P.SENAPATHI Vs. AUTHORISED OFFICER STATE BANK OF INDIA	February 19, 2020
V.PALANISAMY Vs. SUPERINTENDENT OF POLICE	July 9, 2020
V.PANDIAN Vs. P.SHANMUGAM	December 9, 2020
V.PARTHASARATHI Vs. DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT	September 17, 2020
V.R. RAJKUMARAN Vs. B.S. LAVANYA	September 25, 2020
V.RADHA Vs. STATE OF TAMIL NADU	March 20, 2020
V.RAVICHANDRA Vs. INSPECTOR OF POLICE	March 2, 2020
V.S.SENTHIL KUMAR Vs. STATE OF TAMIL NADU	March 10, 2020
V.SAKTHIVEL Vs. SUPERINTENDING ENGINEER	July 17, 2020
V.SARAVANAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	June 3, 2020
V.SAROJA Vs. GOVERNMENT OF TAMIL NADU	February 18, 2020
V.SARSU Vs. HARIHARAN	March 10, 2020
V.SHANTHI Vs. STATE OF TAMIL NADU	November 30, 2020
V.SIVAKUMAR Vs. DISTRICT COLLECTOR	July 9, 2020
V.SRIDHARAN Vs. STATE	February 21, 2020
V.SUKUMAR Vs. INDIAN BANK / M/S.SRIVARI MUTUAL BENEFIT FINANCE LTD	February 6, 2020
V.SWARNALATHA Vs. V.M.CHETTIAR AND SONS INDIA	February 14, 2020
V.V.MINERALS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	February 28, 2020
V.V.SWAMINATHAN Vs. GOVERNMENT OF TAMIL NADU	February 17, 2020
V.V.TITANIUM PIGMENTS PRIVATE LTD. Vs. DISTRICT COLLECTOR	February 27, 2020
V.VASANTHA Vs. STATE OF TAMILNADU	June 24, 2020
V.VELAN Vs. STATE OF TAMIL NADU	January 8, 2020
V.VELAYUDHAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 18, 2020
V.VELMURUGAN Vs. STATE OF TAMIL NADU	February 28, 2020
V.VENKATESAN Vs. REGISTRAR OF CO-OP. SOCIETIES	July 6, 2020
V.VIJAYAKUMAR Vs. INSPECTOR OF POLICE	January 21, 2020
V.VIJAYAKUMARASAMY Vs. GOVERNMENT OF TAMIL NADU	July 1, 2020
V.Z. YASUTHEEN Vs. STATE	February 25, 2020
VADACHETTIYANDHAL ANAIKATTU AAYAKATTUDHAARARGAL SANGAM Vs. GOVERNMENT OF TAMIL NADU	July 8, 2020
VADIVEL Vs. MANICKAM	February 19, 2020
VADIVEL Vs. REVENUE DIVISIONAL OFFICER	August 6, 2020
VADIVEL Vs. RAMESH	August 19, 2020
VADIVEL Vs. SAROJA	December 21, 2020
VADIVEL (DIED) Vs. RENGASAMY	June 16, 2020
VADUGANATHAN TALKIES AND ORS. Vs. INCOME TAX OFFICER, NON-CORPORATE WARD 20(5)	September 22, 2020
VAIJAYANTHI Vs. ASSISTANT DIRECTOR, MINES AND MINERALS DEPARTMENT	August 5, 2020
VAIRAMANI Vs. LAKSHMI	July 20, 2020
VAITHEESWARAN Vs. DEPUTY SUPERINTENDENT OF POLICE	August 12, 2020
VAJJIRAM Vs. ANNADURAI	January 23, 2020
VALARMATHI Vs. IDOL OF ARULMIGU SHRI RENGANATHASAMY	August 6, 2020
VALARMATHI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU	December 4, 2020
VALARMATHY Vs. EXECUTIVE ENGINEER	February 4, 2020
VALLINAYAGAM Vs. P. ARUMUGAM	January 31, 2020
VALLIYOORAN @ SELVARAJ Vs. STATE	February 7, 2020
VANAGAMUDI Vs. GAYATHIRI	December 8, 2020
VANAJA (DIED) Vs. KOMALAMBAL	June 19, 2020
VANAJATCHAMMAL Vs. P. DILLI GANESH	January 20, 2020
VANATHI EXPORTS PRIVATE LTD Vs. COMMISSIONER OF CUSTOMS (EXPORTS)	August 21, 2020
VANTAGE ADVERTISING PVT LTD Vs. COIMBATORE CITY MUNICIPAL CORPORATION	August 20, 2020
VANUMAMALAI Vs. STATE OF TAMIL NADU	September 16, 2020
VARADAPPAN Vs. STATE	September 24, 2020
VARADARAJAN Vs. SHANMUGASUNDARAM	December 18, 2020
VARATHA RENGARAJAN Vs. DISTRICT COLLECTOR, THANJAVUR; EXECUTIVE OFFICER	June 8, 2020
VARDHINI PARTHASARATHY Vs. STATE OF TAMIL NADU	November 20, 2020
VARDHINI PARTHASARATHY Vs. THE STATE OF TAMIL NADU AND ORS.	November 20, 2020
VARSHA PARAPPA TOTAGI Vs. DISTRICT COLLECTOR, CHENNAI DISTRICT CHENNAI	November 11, 2020
VASANTHA Vs. SINGH	February 6, 2020
VASANTHI Vs. RAJAM	November 23, 2020
VASANTHY Vs. C.PALANISAMY	February 27, 2020
VASAVI VIDHYA TRUST Vs. INCOME TAX OFFICER	January 7, 2020
VASU Vs. M/S SHRIRAM CITY UNION FINANCE LTD.	June 1, 2020
VATHAVENERI MAKKAL MUNNETRA NALA SANGAM Vs. INSPECTOR GENERAL OF REGISTRATION, SANTHOM	September 22, 2020
VED PRAKASH Vs. P PONRAM	January 23, 2020
VEDA RAJA SINGH Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS	July 2, 2020
VEDAMUTHU Vs. THANGAVELU PILLAI	June 9, 2020
VEDANTA LIMITED Vs. STATE OF TAMIL NADU	August 18, 2020
VEENA TEXTILES LTD Vs. O RAMESH BABU SENIOR VICE PRESIDENT IFCI LTD	September 16, 2020
VEERAMAKALI Vs. ASSISTANT DIRECTOR, TAMILNADU MINES AND MINERALS DEPARTMENT	September 24, 2020
VEERAMANI Vs. REVENUE DIVISIONAL OFFICER	July 10, 2020
VEERAMANIKANDAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM	October 6, 2020
VEERAPANDIYAN Vs. REVENUE DIVISIONAL OFFICER	September 16, 2020
VEERAPPAN Vs. ALAPAKKAM VILLAGE PANCHAYAT	November 4, 2020
VEERARAGHAVAN Vs. STATE	March 4, 2020
VEERARAJU Vs. STATE	February 6, 2020
VEERASAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE	September 23, 2020
VEERASAMY Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	July 9, 2020
VEERASANGILI KANNIAH THANABALAN Vs. STATE	October 5, 2020
VEERASEKARAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING	December 10, 2020
VEL.JAYAKUMAR Vs. K. SONAIMUTHU	May 22, 2020
VELAN Vs. JUNIOR ENGINEER	August 5, 2020
VELATHAL Vs. STATE	June 4, 2020
VELLAIAMMAL Vs. SETHURAMAN	March 16, 2020
VELLAIDEVAN Vs. INSPECTOR OF POLICE	September 2, 2020
VELLIMALAI Vs. GOVERNMENT OF TAMIL NADU	December 7, 2020
VELMURUGAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT STATE OF TAMIL NADU	July 15, 2020
VELMURUGAN Vs. COMMISSIONER	March 13, 2020
VELU Vs. PICHANDI	November 5, 2020
VENGADESAN Vs. STATE	September 23, 2020
VENGAIMALAI Vs. S. RATHINA VELU	May 6, 2020
VENKATA SIVA KUMAR Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA AND ORS.	July 28, 2020
VENKATACHALAM Vs. SAMBAYAL	October 22, 2020
VENKATAMMAL Vs. K.T. SAKTHIVEL	February 3, 2020
VENKATASAMI ARUN Vs. UNION OF INDIA	December 4, 2020
VENKATCHALAM Vs. STATE BY ITS INSPECTOR OF POLICE	February 11, 2020
VENKATESAN Vs. STATE	January 13, 2020
VENKATESAN Vs. THE INSPECTOR OF POLICE, NATRAMPALLI POLICE STATION	January 9, 2020
VENKATESAN Vs. EVENUE DIVISIONAL OFFICER, PERAVURANI	September 17, 2020
VENKATESAN Vs. STATE	August 13, 2020
VENKATESAN Vs. INSPECTOR OF POLICE, KILPAUK	January 28, 2020
VENKATESAN Vs. SUPERINTENDENT OF PRISON	September 11, 2020
VENKATRAMANASWAMY BLUE METALS Vs. ASSISTANT COMMISSIONER (ST), KARUR-2	September 7, 2020
VENUS ENTERPRISES AND ORS. Vs. SRI MOOGAMBIGAI CONSTRUCTIONS INDIA PVT. LTD.	August 14, 2020
VESTAS WIND TECHNOLOGY Vs. COMMERCIAL TAX OFFICER	May 19, 2020
VETTAIYAR Vs. TAHSILDAR, ILAYANGUDI TALUK, SIVAGANGAI DISTRICT	October 9, 2020
VIDHYA Vs. THE PRESIDENT, A1750, BOOTHAMANGALAM, PRIMARY AGRICULTURAL CREDIT SOCIETY LIMITED AND ORS.	July 24, 2020
VIDHYA Vs. INSPECTOR GENERAL OF REGISTRATION	March 13, 2020
VIDYA DEVARAJAN Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION	February 18, 2020
VIDYA DEVARAJAN AND ORS. Vs. THE SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION	February 18, 2020
VIDYAA HARI IYER Vs. SUNDARAM FINANCE LIMITED	December 11, 2020
VIGNESH Vs. GOVERNMENT OF TAMIL NADU	September 23, 2020
VIGNESH Vs. STATE OF TAMILNADU	September 16, 2020
VIGNESH Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME	September 23, 2020
VIGNESWARA EXIMS Vs. THE ASSISTANT COMMISSIONER, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND ORS.	August 28, 2020
VIGNESWARA STEELS (P) LTD Vs. STATE OF TAMIL NADU	November 2, 2020
VIJAKUMARI Vs. DISTRICT COLLECTOR, KARUR DISTRICT, KARUR	August 6, 2020
VIJAY Vs. STATE REP.BY	June 29, 2020
VIJAY Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, KUMBAKONAM	September 23, 2020
VIJAYA Vs. SPECIAL TAHSILDAR (ADI DRAVIDAR WELFARE SCHEME) PONNERI DIVISION, AMBATTUR	October 5, 2020
VIJAYA Vs. STATE OF TAMIL NADU	August 4, 2020
VIJAYA Vs. KUPPUSAMY	January 29, 2020
VIJAYA ARUN Vs. NEW LINK OVERSEAS FINANCE LIMITED	August 18, 2020
VIJAYA BASKARAN Vs. SUB COLLECTOR CUM REVENUE DIVISIONAL OFFICER, PARAMAKUDI	August 5, 2020
VIJAYADHARANI Vs. PUBLIC PROSECUTOR	June 3, 2020
VIJAYAKUMAR Vs. INSPECTOR GENERAL OF REGISTRATION	June 1, 2020
VIJAYAKUMAR Vs. STATE REPRESENTED BY	June 24, 2020
VIJAYAKUMAR Vs. REVENUE DIVISIONAL OFFICER	December 7, 2020
VIJAYAKUMARI Vs. P.SEKAR	February 17, 2020
VIJAYALAKSHMI Vs. GOODWORTH SECURITIES	July 10, 2020
VIJAYALAKSHMI Vs. J. RAVI SHANKAR	December 16, 2020
VIJAYALAKSHMI Vs. STATE	August 27, 2020
VIJAYALAKSHMI Vs. BASHEER AHAMED	August 21, 2020
VIJAYALAKSHMI Vs. PUSHPARANI	November 3, 2020
VIJAYALAKSHMI LEATHER Vs. STATE OF TAMIL NADU	February 11, 2020
VIJAYAMURTHY Vs. MUTHUSAMY GOUNDER	October 22, 2020
VIKESH VERGHESE Vs. STATE	June 4, 2020
VIKRAMJIT SINGH OBEROI AND ORS. Vs. THE REGISTRAR OF COMPANIES	January 13, 2020
VINAYAGA FRIENDS SPORTS ASSOCIATION Vs. SUPERINTENDENT OF POLICE	January 13, 2020
VINAYAGAM Vs. COMMISSIONER, VILLUPURAM MUNICIPALITY	October 15, 2020
VINESTER Vs. DEPUTY SUPERINTENDENT OF POLICE, NAGERCOIL	August 7, 2020
VINITHKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 10, 2020
VINOD O. JAIN Vs. UNION OF INDIA	September 16, 2020
VINOTH Vs. STATE REP. BY	June 26, 2020
VINOTH Vs. STATE REP	August 31, 2020
VINOTH KUMAR Vs. STATE OF TAMIL NADU	December 7, 2020
VIRGO INDUSTRIES (ENGINEERS) PVT. LTD. AND ORS. Vs. VENTURETECH SOLUTIONS PVT. LTD.	June 19, 2020
VIRGO PROPERTIES PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI	December 16, 2020
VIRUDHUNAGAR MUNICIPALITY, VIRUDHUNAGAR Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.	July 24, 2020
VISALAKSHI ANANDKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX, TRICHY	November 3, 2020
VISHAL BHAIYA Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT	December 7, 2020
VISHNU CEMENT LTD. Vs. STATE OF TAMIL NADU	November 10, 2020
VISHUNUPRIYA Vs. STATE OF TAMIL NADU	November 27, 2020
VISHWANATHAN Vs. REVENUE DIVISIONAL OFFICER, RAMNAGAR	September 23, 2020
VISTEON AUTOMOTIVE SYSTEMS PVT. LTD. Vs. DEPUTY COMMISSIONER	January 13, 2020
VISWAM Vs. SINGARAYAN	July 13, 2020
VISWANATHAN AND ORS. Vs. THE CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.	August 28, 2020
VISWAPRIYA FINANCIAL SERVICES AND SECURITIES LTD. AND ORS. Vs. REGISTRAR OF COMPANIES	February 3, 2020
VIVEK THAMBUSWAMY Vs. MARIA	October 9, 2020
VLB JANAKI AMMAL COLLEGE OF ARTS & SCIENCE Vs. ASSISTANT COMMISSIONER OF LABOUR	September 21, 2020
VOLTAS LIMITED Vs. THE STATE OF TAMILNADU AND ORS.	December 4, 2020
W ALDRIN Vs. KANNAN	December 21, 2020
WALLIA AGENCY Vs. UNION OF INDIA	December 21, 2020
WAYNE BURT PETRO CHEMICALS P. LTD. AND ORS. Vs. REGISTRAR OF COMPANIES (NO. 2) AND ORS.	February 11, 2020
WAYNE BURT PETRO CHEMICALS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES	January 8, 2020
WESLY LAZAR Vs. STATE	July 27, 2020
WILLIAM DEVAPRIYAM AND ORS. Vs. TAMILARASI	February 17, 2020
X Vs. THE INSPECTOR OF POLICE, THILAGAR THIDAL POLICE STATION AND ORS.	June 16, 2020
Y. MANOJ BABU Vs. SECRETARY GOVERNMENT OF TAMIL NADU	January 23, 2020
Y. R. PRASANNA Vs. INDIRA RAVEEN	October 28, 2020
Y.P.SAMUVEL Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	September 14, 2020
Y.RENGAPPA Vs. M.VENKATASWAMI	June 2, 2020
Y.SHERIFF Vs. STATE	November 27, 2020
Y.THAMOTHARAN Vs. COMMISSIONER	February 17, 2020
YESURETHINAM Vs. DISTRICT COLLECTOR	February 12, 2020
YOGA NAGARAJAN Vs. REVENUE DIVISIONAL OFFICER	August 5, 2020
YOGESH Vs. CHIEF JUDICIAL MAGISTRATE, MADURAI AND ORS.	February 21, 2020
YUVARAJ Vs. STATE	February 6, 2020
YUVARAJ Vs. STATE	January 10, 2020
YUVARAJ Vs. STATE	October 6, 2020
ZAIBUNNISSA BEGUM Vs. HASEENA BEGUM	February 4, 2020
ZEE ENTERTAINMENT ENTERPRISES LIMITED, CHENNAI Vs. NIRMAL KUMAR MAHESWARI CHENNAI & OTHERS	January 10, 2020
ZUBAIDA BEGUM Vs. STATE	November 20, 2020

Year 2020 of HIGH COURT OF MADRAS

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