|
3I INFOTECH LIMITED Vs. ROMILA BAJAJ
|
April 30, 2019 |
|
3I INFOTECH LIMITED Vs. P BALASUBRAMANIAN
|
July 16, 2019 |
|
5 YEARS B A B L LAW COLLEGE STUDENTS, GOVERNMENT LAW COLLEGE Vs. DIRECTOR OF LEGAL STUDIES, REP BY ITS DIRECTORCOLLEGE
|
January 21, 2019 |
|
A A ASSOCIATES Vs. INDIAN OVERSEAS BANK
|
March 19, 2019 |
|
A ABDUL SAMADH Vs. DEPUTY INSPECTOR OF GENERAL OF POLICE
|
March 19, 2019 |
|
A AKBAR Vs. RAJESWARI
|
March 28, 2019 |
|
A ARUNMOZHILATHA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIESSOCIETIES
|
January 11, 2019 |
|
A B GURUMANI Vs. GOVERNMENT OF TAMIL NADU
|
April 27, 2019 |
|
A CHANDRAN Vs. CHIEF EDUCATIONAL OFFICER
|
July 17, 2019 |
|
A CHANDRASEKARAN Vs. T VENUGOPAL
|
April 24, 2019 |
|
A DAKSHINAMURTHY Vs. STATE REP BY SECRETARY, HEALTH DEPARTMENTPOLICE
|
January 11, 2019 |
|
A E SIVAPRAKASAM Vs. G T SAIRAM
|
April 10, 2019 |
|
A G RAVIKUMAR Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
June 24, 2019 |
|
A KARUPPANAN Vs. STATE OF TAMIL NADU
|
October 17, 2019 |
|
A KUMARAVEL FATHER & GUARDIAN TO K ANAND BABU Vs. TAMIL NADU ELECTRICITY BOARD
|
April 11, 2019 |
|
A KUPPAN Vs. STATE REPRESENTED BY ITS CHIEF SECRETARY
|
March 12, 2019 |
|
A MANIKAVASAGAM Vs. SECRETARY TO GOVERNMENT
|
February 5, 2019 |
|
A MANOHAR PRASAD Vs. INTEGRATED FINANCE COMPANY LTD
|
March 7, 2019 |
|
A MOHAN Vs. P MURUGAIYAN
|
July 31, 2019 |
|
A MOHANRAJ Vs. S TAMILSELVI
|
September 24, 2019 |
|
A MOORTHY Vs. REGISTRAR (GENERAL) HIGH COURT, MADRAS
|
July 18, 2019 |
|
A MURUGESAN Vs. SUPERINTENDENT OF POLICE
|
September 20, 2019 |
|
A PARI Vs. ELECTION COMMISSION OF INDIA
|
April 15, 2019 |
|
A PERIYASAMY Vs. MANAGING DIRECTOR, METRO TRANSPORT CORPORATION LTD
|
July 25, 2019 |
|
A PUNNIAKODI Vs. SPECIAL COMMISSIONER & COMMISSIONER OF LAND ADMINISTRATION
|
June 26, 2019 |
|
A PUNNIAKODI Vs. SPECIAL COMMISSIONER & COMMISSIONER OF LAND ADMINISTRATION, CHENNAI
|
August 1, 2019 |
|
A PURUSHOTHAMAN Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT AND INVESTMENT CORPORATION LTD
|
January 10, 2019 |
|
A R RAVICHANDRAN Vs. MAGNITUDE REALTORS & PROBUILD PVT LTD
|
March 26, 2019 |
|
A RADHAKRISHNAN Vs. CHIEF ELECTORAL OFFICER, SECRETARY TO GOVERNMENT, PUBLIC (ELECTION) DEPARTMENT
|
April 2, 2019 |
|
A RADHAKRISHNAN Vs. SECRETARY MINISTRY OF DEFENCE, JAI SONGH MARG, NEW DELHI
|
July 29, 2019 |
|
A RAJANGAM Vs. STATE, REPRESENTED BY SUB-INSPECTOR OF POLICE
|
September 16, 2019 |
|
A RAJASEKARAN Vs. REGISTRAR GENERAL
|
March 18, 2019 |
|
A S DIVYA VARSHINI Vs. MEMBER SECRETARY, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
July 25, 2019 |
|
A S HAMEED Vs. P MAHARAJAN PROPRIETOR
|
January 4, 2019 |
|
A SCHOOL INDIA PRIVATE LIMITED Vs. KIRUTHIKA
|
April 11, 2019 |
|
A SELVARANGAM Vs. A SRINIVASAN
|
April 9, 2019 |
|
A SENTHIL MURUGAN Vs. STATE ELECTION COMMISSIONER
|
September 24, 2019 |
|
A SIVAKUMAR Vs. DIRECTOR BRAKES INDIA PRIVATE LIMITED
|
June 26, 2019 |
|
A SIVAPRAKASAM Vs. JUNIOR ENGINEER (O&M), TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
March 20, 2019 |
|
A V SIVASANKAR Vs. STATE REP BY INSPECTOR OF POLICE
|
April 10, 2019 |
|
A VENKATACHALAM Vs. BENJAMIN (DECEASED)
|
June 17, 2019 |
|
A VENKATARAMAN Vs. SYNDICATE BANK
|
June 13, 2019 |
|
A VENKATARAMAN Vs. SYNDICATE BANK
|
June 13, 2019 |
|
A. ABDUL KAREEM Vs. COMMISSIONER OF FISHERIES THENAMPATTAI, CHENNAI
|
July 15, 2019 |
|
A. ABIRAMI Vs. STATE OF TAMIL NADU
|
November 18, 2019 |
|
A. AHAMED SALALUDEN Vs. R. KANNAN
|
January 24, 2019 |
|
A. AJITHKUMAR Vs. SUPERINTENDENT OF POLICE
|
November 4, 2019 |
|
A. AMBIKA Vs. TAMILNADU WATER SUPPLY & DRAINAGE BOARD
|
November 4, 2019 |
|
A. ANAND Vs. REGISTRAR
|
November 4, 2019 |
|
A. ANANDAN Vs. REVENUE DIVISIONAL OFFICER, PONNERI, THIRUVALLUR DISTRICT
|
July 12, 2019 |
|
A. ANANDARAJA Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION KILPAUK
|
December 19, 2019 |
|
A. AROKKIASAMY Vs. UNION OF INDIA
|
August 27, 2019 |
|
A. ARUL JOTHI Vs. STATE OF TAMIL NADU
|
September 9, 2019 |
|
A. ASHVATHAMAN Vs. STATE OF TAMIL NADU
|
July 12, 2019 |
|
A. ASHVATHAMAN Vs. STATE OF TAMILNADU
|
July 30, 2019 |
|
A. BABU Vs. STATE
|
January 21, 2019 |
|
A. BAGURUDEEN Vs. SUNDARAM BNP PARIBAS HOME FINANCE LIMITED
|
March 25, 2019 |
|
A. BANU Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
|
February 11, 2019 |
|
A. CHANDRASEKARAN Vs. THE INCOME TAX OFFICER, WARD-1(1)
|
December 10, 2019 |
|
A. CHARLES Vs. DISTRICT COLLECTOR
|
November 12, 2019 |
|
A. CHINNADURAI Vs. INDIAN OIL CORPORATION
|
July 8, 2019 |
|
A. CHOCKALINGAM Vs. PRESIDING OFFICER
|
November 22, 2019 |
|
A. DAVIDSON Vs. THE STATE
|
April 30, 2019 |
|
A. DEIVENDRAN Vs. V. CHINNAIAH, REGISTRAR, MADURAI KAMARAJ UNIVERSITY
|
June 18, 2019 |
|
A. DEVARAJAN Vs. STATE OF TAMIL NADU
|
February 15, 2019 |
|
A. DILSHAD BEGUM Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK
|
July 1, 2019 |
|
A. FATHIMA FARIDUNNISSA Vs. T.A.H. ZUBAIDA AMMAL
|
November 19, 2019 |
|
A. GANAPATHI Vs. STATE OF TAMIL NADU
|
January 30, 2019 |
|
A. GEETHA Vs. ADDITIONAL REGISTRAR OF CO.OP. SOCIETIES
|
February 1, 2019 |
|
A. GLORY GUNASEELI Vs. STATE
|
April 12, 2019 |
|
A. GOKULNATH Vs. STATE
|
March 8, 2019 |
|
A. GUNASEKARAN Vs. STATE
|
May 30, 2019 |
|
A. IBRAHIM Vs. STATE
|
August 1, 2019 |
|
A. IBRAHIM Vs. EXECUTIVE OFFICER
|
November 11, 2019 |
|
A. IQBAL Vs. INSPECTOR OF POLICE, PALAKKARAI POLICE STATION
|
September 3, 2019 |
|
A. JAYA Vs. STATE AND ORS.
|
March 20, 2019 |
|
A. JOHN CHARLES Vs. K.V. ANAND AND ORS.
|
September 19, 2019 |
|
A. JOHNSON Vs. R. KATHIRIN RUMINA
|
January 21, 2019 |
|
A. KALIMUTHU Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
|
May 22, 2019 |
|
A. KALYANASUNDARALINGAM AND ORS. Vs. SELVAMANI
|
March 29, 2019 |
|
A. KALYANASUNDARALINGAM AND OTHERS Vs. SMT. SELVAMANI
|
April 23, 2019 |
|
A. KAMATCHI Vs. ARUNASALAM
|
February 14, 2019 |
|
A. KANAGARAJ Vs. GNAGAVELAN, INSPECTOR OF POLICE, THIRUVERUMBUR POLICE STATION
|
July 1, 2019 |
|
A. KANNAN Vs. SUNIL
|
November 6, 2019 |
|
A. KANNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
|
January 22, 2019 |
|
A. KARUNAKARAN Vs. DISTRICT COLLECTOR/ THE REGIONAL TRANSPORT AUTHORITY, KANYAKUMARI DISTRICT
|
September 12, 2019 |
|
A. KOODALINGAM Vs. M. SANGILINATHAN
|
September 12, 2019 |
|
A. KUMAR Vs. KUDALMANAGER BENEFIT FUND LTD.
|
January 11, 2019 |
|
A. KUPPURAJ Vs. M. SRIVIDYA
|
July 12, 2019 |
|
A. MAHESWARI AND ORS. Vs. R. BALASUBRAMANIAM AND ORS.
|
November 1, 2019 |
|
A. MANI Vs. PRESIDING OFFICER CO-OPERATIVE TRIBUNAL/ PRINCIPAL DISTRICT JUDGE
|
December 13, 2019 |
|
A. MANI Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
November 14, 2019 |
|
A. MANICKAM Vs. JAYAKUMARI
|
February 11, 2019 |
|
A. MANIKANDAN Vs. VICE CHANCELLOR
|
November 15, 2019 |
|
A. MANIMARAN Vs. CHIEF CONSERVATOR OF FOREST AND FIELD DIRECTOR, KALAKAD MUNDANDURAI, TIGER RESERVE, TIRUNELVELI
|
April 25, 2019 |
|
A. MANOJ BABU Vs. INSPECTOR OF POLICE KULASEKARAPATTINAM POLICE STATION TUTICORIN DISTRICT
|
September 30, 2019 |
|
A. MARIYAPPAN Vs. INSPECTOR GENERAL OF REGISTRATION, DEPARTMENT OF REGISTRATION
|
September 25, 2019 |
|
A. MARUTHACHALAM Vs. STATE
|
October 25, 2019 |
|
A. MARY ANTO KALPANA AND ORS. Vs. P. PALANISAMY AND ORS.
|
December 16, 2019 |
|
A. MATHIVANAN Vs. SUPERINTENDENT OF POLICE, KRISHNAGIRI, KRISHNAGIRI DISTRICT
|
January 10, 2019 |
|
A. MEENAKSHI Vs. K. KARTHICK
|
July 9, 2019 |
|
A. MURUGAN Vs. RAINBOW FOUNDATION LTD
|
November 26, 2019 |
|
A. MURUGESHAN Vs. STATE
|
December 19, 2019 |
|
A. MUTHURAMALINGAM Vs. TAMILISAI SOUNDARARAJAN
|
November 12, 2019 |
|
A. NARAYANASAMY AND ORS. Vs. SECRETARY TO GOVERNMENT, PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT AND ORS.
|
January 30, 2019 |
|
A. PADMAVATHI Vs. R. MAHENDIRAN
|
July 18, 2019 |
|
A. PALANISAMY Vs. DISTRICT COLLECTOR
|
November 19, 2019 |
|
A. PALANIYAPPAN Vs. SUPERINTENDENT OF POLICE, SALEM, SALEM DISTRICT
|
March 12, 2019 |
|
A. PONNI Vs. STATE
|
June 7, 2019 |
|
A. PUGAZHENDHI Vs. CHIEF EDUCATIONAL OFFICER, KANCHEEPURAM EDUCATIONAL DISTRICT
|
April 29, 2019 |
|
A. PUSHPARAJ Vs. INSPECTOR OF POLICE, THIMMAMPETTAI POLICE STATION, VELLORE DISTRICT
|
May 30, 2019 |
|
A. RAJAKUMARAN Vs. BRANCH MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD, VILLUPURAM
|
November 29, 2019 |
|
A. RAJASEKARAN Vs. ANUGRAHA GARDENS ASSOCIATION
|
July 12, 2019 |
|
A. RAMANATHAN Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
January 25, 2019 |
|
A. SELVARASU Vs. STATE
|
May 15, 2019 |
|
A. SENGODA GOUNDER Vs. P. MALLIGA AND ORS.
|
June 21, 2019 |
|
A. SENTHILKUMAR AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
August 30, 2019 |
|
A. SENTHURPANDIYAN Vs. DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION
|
September 19, 2019 |
|
A. SETHU Vs. SUPERINTENDENT OF POLICE, SIVAGANGA DISTRICT, SIVAGANGAI
|
February 19, 2019 |
|
A. SIVA Vs. MUNICIPAL ADMINISTRATION ZONAL DIRECTOR
|
October 1, 2019 |
|
A. SUBBARAYA GOUNDER Vs. COLLECTOR
|
November 19, 2019 |
|
A. SUBRAMANI Vs. SELVARANI
|
July 12, 2019 |
|
A. SYED ABDUL KASIM Vs. STATE
|
November 4, 2019 |
|
A. T. S. V. S. SIDDHA MEDICAL COLLEGE & HOSPITAL Vs. TAMIL NADU M. G. R. MEDICAL UNIVERSITY
|
October 15, 2019 |
|
A. T. S. V. S. SIDDHA MEDICAL COLLEGE & HOSPITAL Vs. SECRETARY, GOVERNMENT OF INDIA
|
September 23, 2019 |
|
A. TAMILSELVAN Vs. REGIONAL TRANSPORT OFFICER, ARAVIND VANIGA VALAGAM
|
November 25, 2019 |
|
A. THANGAVEL NADAR STORES Vs. THE INCOME TAX OFFICER, NON-CORPORATE WARD 1(1)
|
February 25, 2019 |
|
A. THAVAMANI Vs. TAHSILDAR, TALUK OFFICE, MELUR, MADURAI DISTRICT
|
September 27, 2019 |
|
A. THULASI KUMARI Vs. K. DEENADAYALAN AND ORS.
|
April 30, 2019 |
|
A. VALLUVARASAN Vs. RETURNING OFFICER OF COIMBATORE PARLIAMENTARY CONSTITUENCY CUM DISTRICT COLLECTOR, COLLECTORATE
|
April 16, 2019 |
|
A. VELMURUGAN Vs. INSPECTOR OF POLICE, RASIPURAM POLICE STATION
|
November 1, 2019 |
|
A. VENKATESH Vs. DISTRICT COLLECTOR, TIRUNELVELI, TIRUNELVELI DISTRICT
|
March 14, 2019 |
|
A. VENKATESHKUMAR Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
September 5, 2019 |
|
A. VENKATESWARAN Vs. ASSISTANT DIRECTOR, O/O. ASSISTANT DIRECTOR, MINES AND GEOLOGY, NAMAKKAL
|
July 10, 2019 |
|
A. VESSEL NAMELY TB PARASEA ONE Vs. VIJAY G. PRABHU
|
August 9, 2019 |
|
A. VIJAYA SEKARAN Vs. SECRETARY TO GOVERNMENT HOME
|
April 22, 2019 |
|
A. VIKRAM SUTHAKAR Vs. CHEMPLAST SANMAR LTD.
|
August 6, 2019 |
|
A.A. ANGURAJ Vs. GOVT. OF TAMIL NADU
|
November 5, 2019 |
|
A.A.RAFI AHMED Vs. A.A.SHAFI AHMED
|
December 17, 2019 |
|
A.AKILAN Vs. CENTRAL OFFICE CLAIMS REVIEW COMMITTEE
|
November 28, 2019 |
|
A.ALAGU Vs. DISTRICT COLLECTOR
|
January 18, 2019 |
|
A.AMALRAJ Vs. K.CHANDRA
|
March 21, 2019 |
|
A.AMIRTHAPANDI Vs. SECRETARY TO GOVERNMENT
|
June 20, 2019 |
|
A.ANANDAN Vs. STATE OF TAMIL NADU
|
March 29, 2019 |
|
A.ANANTHAKUMAR Vs. REGISTRAR GENERAL HIGH COURT MADRAS
|
December 20, 2019 |
|
A.ANANTHAVALLI Vs. TEACHERS RECRUITMENT BOARD
|
June 27, 2019 |
|
A.ANBALAGAN Vs. SECRETARY TO GOVERNMENT
|
November 8, 2019 |
|
A.ANISHA Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
|
December 17, 2019 |
|
A.ANITHA VIJI Vs. SECRETARY
|
September 5, 2019 |
|
A.ANTONYDOSS Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 7, 2019 |
|
A.ARJUNAN Vs. DIRECTOR TAMIL NADU MEDICAL AND HEALTH SERVICES
|
November 8, 2019 |
|
A.ARULRAJ Vs. SUPERINTENDENT OF POLICE SIVAGANGAI DISTRICT
|
December 3, 2019 |
|
A.ARUMUGAM Vs. SUPERINTENDENT OF POLICE
|
May 16, 2019 |
|
A.ARUMUGAM Vs. SUPERINTENDENT OF POLICE
|
June 13, 2019 |
|
A.ARUN Vs. COMMISSIONER
|
April 9, 2019 |
|
A.ASHOK ANAND Vs. ELECTION COMMISSION OF INDIA
|
March 18, 2019 |
|
A.AZHAGUMUTHU Vs. DISTRICT COLLECTOR
|
May 23, 2019 |
|
A.BABY Vs. A.ARUMUGHA KONAR
|
December 20, 2019 |
|
A.BADHRACHALAM Vs. K.SATHYAGOPAL
|
February 7, 2019 |
|
A.BALAMURUGAN Vs. J.RAJA MOHAMED
|
February 26, 2019 |
|
A.BALASUBRAMANIAN Vs. STATE
|
January 28, 2019 |
|
A.BASHEER AHAMED Vs. SUPERINTENDENT OF POLICE
|
October 16, 2019 |
|
A.BHARATHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
December 19, 2019 |
|
A.BNUCHANDRAN Vs. CHAIRMAN THE TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
March 26, 2019 |
|
A.BOSE Vs. STATE OF TAMIL NADU
|
January 23, 2019 |
|
A.C.ARUMUGAM Vs. THE SUPERINTENDENT OF POLICE
|
January 30, 2019 |
|
A.C.SHANMUGAM Vs. UNION OF INDIA
|
April 17, 2019 |
|
A.CHANDRA Vs. SECRETARY TO GOVERNMENT
|
April 25, 2019 |
|
A.CHELLADURAI Vs. GOVERNMENT OF TAMIL NADU
|
March 18, 2019 |
|
A.CHELLAPPA Vs. STATE
|
July 4, 2019 |
|
A.D. ELANGO SIVAA BLUE METALS Vs. STATE OF TAMIL NADU
|
September 25, 2019 |
|
A.D. PADMASINGH ISSAC AND ORS. Vs. KALYAN'S ENTERPRISES
|
August 14, 2019 |
|
A.D.PADMASINGH ISAAC TRADING Vs. AACHI MESS
|
January 31, 2019 |
|
A.DHANALAKSHMI Vs. STATE OF TAMIL NADU
|
June 7, 2019 |
|
A.DILSHAD BEGUM Vs. AUTHORISED OFFICER
|
July 1, 2019 |
|
A.EDWIN RAJ Vs. A.RUBAN DAVID
|
December 9, 2019 |
|
A.EZHILARASI Vs. ANANDRAO VISHNU PATIL
|
September 3, 2019 |
|
A.EZHILARASI Vs. THIRU. ANANDRAO VISHNU PATIL, I.A.S.,
|
September 3, 2019 |
|
A.G.RAVIKUMAR Vs. CENTRAL GOVERNMENT INDUSTRIAL
|
June 24, 2019 |
|
A.GANESAN Vs. CHIEF ENGINEER (PERSONNEL),
|
September 16, 2019 |
|
A.GANESAN Vs. P.KALIYAMMAL
|
November 8, 2019 |
|
A.GANESH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 28, 2019 |
|
A.GEETHARANI Vs. SECRETARY TO GOVERNMENT
|
July 5, 2019 |
|
A.GEORGE Vs. MEMBER SECRETARY
|
September 27, 2019 |
|
A.GLORY MARRY Vs. SECRETARY TO GOVERNMENT
|
February 27, 2019 |
|
A.GNANA MALLIKA Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
December 9, 2019 |
|
A.GNANAKKAN Vs. SECRETARY TO GOVERNMENT
|
December 5, 2019 |
|
A.GNANASELVADHAS Vs. DIRECTOR GENERAL OF POLICE
|
September 24, 2019 |
|
A.GUNASEKARAN Vs. DIRECTOR GENERAL OF POLICE
|
February 13, 2019 |
|
A.HIDAYATHULLA Vs. DISTRICT REVENUE OFFICER
|
January 22, 2019 |
|
A.J. BENSAM Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER-II
|
December 3, 2019 |
|
A.J. LAWRENCE Vs. ASSISTANT DIRECTOR, MINES AND MINERALS, KANYAKUMARI DISTRICT
|
August 7, 2019 |
|
A.J.S.PAUL (DEAD) Vs. ASSISTANT COMMISSIONER
|
January 11, 2019 |
|
A.JAMAL Vs. DISTRICT COLLECTOR OFFICE OF THE DISTRICT COLLECTORATE
|
December 3, 2019 |
|
A.JANAKIRAMAN Vs. RAILWAY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD.
|
September 16, 2019 |
|
A.JAWAHARLAL Vs. COLLECTOR OF CHENNAI
|
July 5, 2019 |
|
A.JAYAMOORTHY Vs. MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
February 15, 2019 |
|
A.JEBARAJ Vs. REVENUE DIVISIONAL OFFICER
|
July 4, 2019 |
|
A.JEYA RANI Vs. GOVERNMENT OF TAMIL NADU
|
February 12, 2019 |
|
A.JOHNSON Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 14, 2019 |
|
A.JOSEPH Vs. SECRETARY TO GOVERNMENT
|
January 23, 2019 |
|
A.JOSHUA GNANAPALAM Vs. STATE OF TAMIL NADU
|
April 12, 2019 |
|
A.K. ABINESH Vs. M. DEEPA
|
September 9, 2019 |
|
A.K. MOHAMMED FAROOK Vs. M. SYED JAHEER HUSSAIN
|
January 19, 2019 |
|
A.K. MUTHUSAMY GOUNDER Vs. SELVAKUMAR
|
February 20, 2019 |
|
A.K. RAJASEKARAN Vs. DISTRICT COLLECTOR, NAGAPATTINAM, COLLECTORATE
|
July 29, 2019 |
|
A.K. SWAMINATHAN Vs. BHARAT PETROLEUM CORPORATION LTD.
|
January 3, 2019 |
|
A.K.ALVA Vs. STATE REPRESENTED BY
|
January 30, 2019 |
|
A.K.KARUPPANNAN Vs. DISTRICT COLLECTOR ERODE DISTRICT
|
April 3, 2019 |
|
A.K.KARUPPANNAN Vs. THE BLOCK DEVELOPMENT OFFICER
|
April 3, 2019 |
|
A.K.PAPER PRODUCTS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
June 3, 2019 |
|
A.K.PRAVEENAKUMARI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
March 26, 2019 |
|
A.K.RAJPRIAM Vs. SUPERINTENDING ENGINEER
|
November 12, 2019 |
|
A.K.RAMANUJAM Vs. JANAKAVALLI
|
December 18, 2019 |
|
A.K.VIJAYALAKSHMI Vs. INDIAN BANK
|
November 13, 2019 |
|
A.KALA Vs. CHIEF SECRETARY HOME
|
April 24, 2019 |
|
A.KALAIMANI Vs. STATE OF TAMIL NADU
|
March 7, 2019 |
|
A.KALEUR RAHMAN Vs. P.KANNAN
|
July 3, 2019 |
|
A.KANAGARAJ CHAIRMAN Vs. M.CHAKKARAVARTHY
|
April 15, 2019 |
|
A.KANNAN Vs. STATE OF TAMIL NADU
|
July 22, 2019 |
|
A.KANNAN Vs. REVENUE DIVISIONAL OFFICER
|
July 5, 2019 |
|
A.KAROL Vs. UNION TERRITORY OF PUDUCHERRY
|
April 25, 2019 |
|
A.KARTHIK Vs. C.SUBRAMANIAN
|
November 14, 2019 |
|
A.KARUNANITHI Vs. SECRETARY TO GOVERNMENT
|
June 4, 2019 |
|
A.KRISHNAMMAL Vs. SUBBULAKSHMI
|
September 17, 2019 |
|
A.L.BASKER Vs. TAHSILDAR
|
January 23, 2019 |
|
A.L.ENTERPRISES Vs. JOINT COMMISSIONER OF CUSTOMS
|
June 14, 2019 |
|
A.LIAKATHALI KHAN Vs. SREE GOKULAM CHITS & FINANCE COM (P) LTD
|
January 23, 2019 |
|
A.M. ARUN Vs. STATE
|
April 9, 2019 |
|
A.M. KANNIAPPA MUDALIAR Vs. REGISTRAR, ANNA UNIVERSITY, CHENNAI
|
August 13, 2019 |
|
A.M. MURUGAN Vs. STATE
|
January 11, 2019 |
|
A.M. RAHIM SHARIFF Vs. CHIEF EXECUTIVE OFFICER, THE TAMIL NADU WAKF BOARD, NO. 1
|
January 9, 2019 |
|
A.M. SHERIFF Vs. STATE
|
August 1, 2019 |
|
A.M. THANGAMURUGAN Vs. UNION OF INDIA
|
June 6, 2019 |
|
A.M. UDAYAKUMAR Vs. SUPERINTENDENT OF POLICE, KRISHNAGIRI, KRISHNAGIRI DISTRICT
|
February 15, 2019 |
|
A.M. VASANTHAVELAN Vs. STATE REP. BY THE INSPECTOR OF POLICE, KAMPAINALLUR POLICE STATION
|
February 18, 2019 |
|
A.M.O.GURUNARAYANA RAO Vs. OFFICIAL LIQUIDATOR
|
November 15, 2019 |
|
A.MAHESWARI Vs. R.BALASUBRAMANIAM
|
January 31, 2019 |
|
A.MANI Vs. REGISTRAR CUM DIRECTOR, MILK PRODUCTION AND DAIRY DEVELOPMENT DEPARTMENT
|
November 28, 2019 |
|
A.MANIKANDAN Vs. DISTRICT REVENUE OFFICER
|
June 4, 2019 |
|
A.MANIKANDAN Vs. PRINCIPAL
|
November 12, 2019 |
|
A.MANOHAR Vs. GEETHA LAKSHMI
|
November 22, 2019 |
|
A.MARTIN @ A.K.MARTIN Vs. CHIEF SECRETARY
|
February 22, 2019 |
|
A.MEENAKSHI Vs. STATE OF TAMIL NADU
|
March 12, 2019 |
|
A.MUNUSAMY Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
February 27, 2019 |
|
A.MUTHUSAMY Vs. K.FRANCIS
|
January 30, 2019 |
|
A.N.GAFFUR AHMED SHA Vs. COMMISSIONER OF POLICE
|
November 11, 2019 |
|
A.N.NARASIMHAN Vs. STATE LEVEL SCRUTINY COMMITTEE
|
January 28, 2019 |
|
A.N.SHABANA BANU Vs. HDFC BANK LTD
|
January 28, 2019 |
|
A.NATARAJAN Vs. TAMILNADU STATE TRANSPORT CORPORATION LTD
|
December 10, 2019 |
|
A.NOOR BEE Vs. STATE OF TAMIL NADU
|
June 14, 2019 |
|
A.OORKAVALAN Vs. STATE
|
June 22, 2019 |
|
A.OYYANAN Vs. O.PERIYASAMY
|
January 21, 2019 |
|
A.P. ILANGO Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
|
March 1, 2019 |
|
A.P. SHANMUGARAJ Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, SPECIAL INVESTIGATION CIRCLE
|
December 18, 2019 |
|
A.P.N. RAJAKUMARI Vs. STATE OF TAMIL NADU
|
July 8, 2019 |
|
A.P.R. PONNUSAMY NADAR Vs. SIVAKASI HINDU NADAR URANVINMURAI MAHIMAI FUND
|
March 5, 2019 |
|
A.P.SELVA PRABHU Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD
|
June 19, 2019 |
|
A.P.SURYAPRAKASAM Vs. GOVERNMENT OF TAMIL NADU
|
March 1, 2019 |
|
A.P.SURYAPRAKASAM Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA
|
April 11, 2019 |
|
A.PALANIAMMAL Vs. DIRECTOR
|
December 17, 2019 |
|
A.PALANIKUMAR Vs. DISTRICT COLLECTOR
|
November 12, 2019 |
|
A.PANDIAN Vs. ASSISTANT DIRECTOR
|
January 31, 2019 |
|
A.PARAMESWARI Vs. STATE OF TAMIL NADU
|
November 15, 2019 |
|
A.PAULRAJ Vs. REGIONAL TRANSPORT AUTHORITY DHARMAPURI
|
December 6, 2019 |
|
A.PAVADAISAMY Vs. STATE OF TAMIL NADU
|
November 26, 2019 |
|
A.PERUMAL Vs. ADDITIONAL CHIEF SECRETARY
|
December 19, 2019 |
|
A.PETER JESUDOSS Vs. MANAGING DIRECTOR
|
December 13, 2019 |
|
A.PINKY SUREKA Vs. TAMIL NADU INDUSTRIAL INVESTMENTS CORPORATION
|
April 16, 2019 |
|
A.PITCHAI Vs. SUPERINTENDENT OF POLICE MADURAI DISTRICT
|
December 3, 2019 |
|
A.PONMANI Vs. ARULMIGHU DHARMARAJA THIRUKOIL
|
December 18, 2019 |
|
A.PONNUSAMY Vs. GOVERNMENT OF TAMIL NADU
|
January 2, 2019 |
|
A.PUSHPA Vs. THIRU. KARUNAKARAN DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
February 7, 2019 |
|
A.R. ANANDAN Vs. STATE
|
April 1, 2019 |
|
A.R. KALIAPPAN Vs. CHIEF ELECTION COMMISSIONER OF TAMILNADU, SECRETARIAT, CHENNAI
|
April 16, 2019 |
|
A.R. KUZANTHIAN Vs. STATE
|
December 9, 2019 |
|
A.R. SANKARANARAYANAN Vs. STATE
|
March 18, 2019 |
|
A.R.INDIRA Vs. N.KADAPPAN
|
October 24, 2019 |
|
A.R.KARTHICK Vs. GOVERNMENT OF TAMIL NADU
|
March 21, 2019 |
|
A.R.SHERIFF AHAMED Vs. G.BALASUBRAMANIAM
|
July 31, 2019 |
|
A.R.SHERIFF AHAMED (DIED) Vs. G.BALASUBRAMANIAM
|
August 6, 2019 |
|
A.R.SUJATHA Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
November 13, 2019 |
|
A.RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT
|
March 14, 2019 |
|
A.RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT
|
January 24, 2019 |
|
A.RADHAKRISHNAN Vs. COMMISSIONER OF SURVEY AND SETTLEMENTS
|
October 23, 2019 |
|
A.RAJARAM Vs. THE DEPUTY SUPERINTENDENT OF POLICE
|
February 22, 2019 |
|
A.RAJARAM Vs. VICE-CHANCELLOR
|
November 21, 2019 |
|
A.RAJESWARI Vs. STATE TRANSPORT APPELLATE TRIBUNAL HIGH COURT CAMPUS
|
January 25, 2019 |
|
A.RAMAMURTHY Vs. DISTRICT COLLECTOR KANCHEEPURAM
|
July 26, 2019 |
|
A.RAMAN Vs. N.ANBARASU
|
November 13, 2019 |
|
A.RAVIKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 26, 2019 |
|
A.RUBAN Vs. GOVERNMENT OF TAMIL NADU
|
February 15, 2019 |
|
A.S. ARUL LAWRENCE Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 11, 2019 |
|
A.S. TEXTILES Vs. ASSISTANT COMMISSIONER (ST), TIRUPPUR CENTRAL €“ I CIRCLE, TIRUPPUR
|
October 25, 2019 |
|
A.S.A. KABIR Vs. COMMISSIONER OF CUSTOMS (JUDICIAL), MADRAS
|
July 18, 2019 |
|
A.S.MOHAN Vs. MANAGEMENT OF T T K LIG LIMITED
|
August 20, 2019 |
|
A.S.NUTESH ELECTRICALS PVT. LTD. Vs. LARSEN & TOUBRO LTD.
|
July 31, 2019 |
|
A.S.RAJA MOHAMMED Vs. SUPERINTENDENT OF POLICE
|
January 24, 2019 |
|
A.S.SUNDARESAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
December 13, 2019 |
|
A.SAKTHIVEL Vs. STATE
|
August 8, 2019 |
|
A.SANGEETHA Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
|
January 8, 2019 |
|
A.SANKARESWARI Vs. UNION OF INDIA
|
January 3, 2019 |
|
A.SANTHAMMAL Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
|
April 3, 2019 |
|
A.SANTHANAM Vs. CHAIRMAN TAMIL NADU DISTRIBUTION GENERATION CORPORATION LIMITED
|
January 9, 2019 |
|
A.SARANYA Vs. REGISTRAR, PONDICHERRY UNIVERSITY
|
August 29, 2019 |
|
A.SAROJINIDEVI Vs. R.ARUMUGAM
|
March 25, 2019 |
|
A.SHEIK AAJA Vs. ELANGOVAN S/O.VENKATACHALAM
|
December 16, 2019 |
|
A.SIVAKUMAR Vs. DIRECTOR, DR.AMBEDKAR FOUNDATION
|
June 4, 2019 |
|
A.SIVAKUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 20, 2019 |
|
A.SOUNDARARAJAN Vs. SECRETARY TO THE GOVERNMENT
|
April 25, 2019 |
|
A.SOWTHAMANI Vs. CHIEF ENGINEER
|
July 5, 2019 |
|
A.SRIDHAR Vs. STATE
|
January 18, 2019 |
|
A.SUBRAMANIAM Vs. NEW WIN EXPORT
|
April 1, 2019 |
|
A.SUBRAMANIAN Vs. TEACHERS RECRUITMENT BOARD
|
April 10, 2019 |
|
A.SUBRAMANIAN Vs. COMMISSIONER CORPORATION OF CHENNAI
|
December 13, 2019 |
|
A.SUBUKHAN Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
September 9, 2019 |
|
A.SUNDARAM Vs. SUPERINTENDENT OF POLICE
|
January 11, 2019 |
|
A.TAJUDEEN Vs. COMMISSIONER OF MUNICIPAL
|
July 4, 2019 |
|
A.THASIAN Vs. SECRETARY TO GOVERNMENT
|
July 1, 2019 |
|
A.THOTTIYAMMAL Vs. DIRECTOR ELEMENTARY SCHOOL OF EDUCATION
|
April 8, 2019 |
|
A.U.JAMBU Vs. P.R.BALAJI
|
December 6, 2019 |
|
A.V. RADHAKRISHNAN Vs. REGIONAL DEPUTY COMMISSIONER (CENTRAL), GREATER CHENNAI CORPORATION
|
January 8, 2019 |
|
A.V.K. ARULKRUSHNAN Vs. B.K. CHELLAPPAN
|
November 8, 2019 |
|
A.V.MURUGAN Vs. K.MAHESWARI
|
September 12, 2019 |
|
A.V.SENTHIL KUMAR Vs. TAMIL NADU STATE CO-OPERATIVE ELECTION COMMISSION
|
July 15, 2019 |
|
A.VALARMATHI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
|
January 4, 2019 |
|
A.VALARMATHI Vs. COMMISSIONER OF LABOUR OFFICE
|
March 11, 2019 |
|
A.VELUSAMY Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
February 4, 2019 |
|
A.VINAYAGAM Vs. CHAIRMAN, DELIMITATION COMMISSION OF INDIA
|
July 2, 2019 |
|
A.VISWANATHAN Vs. INSPECTOR OF POLICE UDHAYARPALAYAM POLICE STATION
|
April 24, 2019 |
|
A/M. SRINIVASA PERUMAL KOIL THADALAN KOIL Vs. G. PANNERSALVAM
|
January 21, 2019 |
|
A2295 THE MADURAI CO-OPERATIVE PRINTING WORKS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 27, 2019 |
|
AADIL ASHFAQUE & CO. PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
September 24, 2019 |
|
AANI MUTHU Vs. SELVAM
|
June 4, 2019 |
|
AARAYEE Vs. RAVI
|
August 27, 2019 |
|
AARAYEEJOTHI Vs. MANAGER, INDIAN BANKLTD
|
January 4, 2019 |
|
AASCAR ENTERTAINMENT PRIVATE LIMITED Vs. SECRETARY AND COMMISSIONER
|
July 23, 2019 |
|
AASCAR FILM PVT. LTD. Vs. INDIAN OVERSEAS BANK
|
September 6, 2019 |
|
AATHI NARAYANA PERUMAL Vs. ASSISTANT ENGINEER
|
December 5, 2019 |
|
ABANS COMMODITIES (I) PVT LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2019 |
|
ABDHULRAHUMAN Vs. STATE
|
October 16, 2019 |
|
ABDUL AJEES Vs. SUPERINTENDENT OF POLICE THENI
|
November 18, 2019 |
|
ABDUL KADIR NAJMUDIN SATHAK Vs. UNION OF INDIA
|
June 17, 2019 |
|
ABDUL KADIR NAJMUDIN SATHAK Vs. UNION OF INDIA REP BY ITS SECRETARY, DEPARTMENT OF REVENUE
|
March 19, 2019 |
|
ABDUL KANI Vs. DISTRICT REGISTRAR, DISTRICT REGISTRAR OFFICE, THANJAVUR
|
April 3, 2019 |
|
ABDUL NASAR Vs. S. RANI
|
January 18, 2019 |
|
ABDUL NAZER MAUDANI Vs. STATE
|
January 10, 2019 |
|
ABDUL RAHUMAN SAIT Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 11, 2019 |
|
ABDUL RASHEED Vs. RAKKAMMAL
|
March 4, 2019 |
|
ABDUL SITHIQ Vs. STATE
|
June 18, 2019 |
|
ABDUL SUKKOOR Vs. STATE, REPRESENTED THROUGH INSPECTOR OF POLICE
|
January 7, 2019 |
|
ABEL SAMUEL WILSON Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION
|
June 4, 2019 |
|
ABEY JOSEPHAGED Vs. STATION HOUSE OFFICER
|
April 23, 2019 |
|
ABF ABDULLAH FAIZEE Vs. INSPECTOR OF POLICE, LAW AND ORDER, KATTUMANNARKUDI, CUDDALORE DISTRICT
|
March 26, 2019 |
|
ABHIYANTHA SUREKA Vs. N.ASHISH KARWA
|
April 16, 2019 |
|
ABHIYANTHA SUREKA Vs. N.ASHISH KARWA
|
February 1, 2019 |
|
ABINA Vs. STATE
|
May 9, 2019 |
|
ABIRAMI ANBALAGAN Vs. STATE OF TAMIL NADU
|
August 2, 2019 |
|
ABITHA BEGUM Vs. STATE OF TAMIL NADU
|
December 12, 2019 |
|
ABUBAKAR SITHIK Vs. STATE OF TAMIL NADU
|
December 13, 2019 |
|
ABUDHAGEER Vs. STATE, REPRESENTED BY THE INSPECTOR OF POLICE ALL WOMEN POLICE STATION (WEST)
|
April 27, 2019 |
|
ABUTHAHIR Vs. SECRETARY TO GOVERNMENT
|
November 28, 2019 |
|
ACADEMIC SOCIETY OF ARCHITECTS, (TASA) Vs. COUNCIL OF ARCHITECTURE (COA)
|
June 4, 2019 |
|
ACK EDUCATIONAL TRUST Vs. COMMISSIONER CORPORATION OF CHENNAI
|
April 12, 2019 |
|
ADAIKALAM KATHAN Vs. SUPERINTENDENT OF POLICE
|
January 18, 2019 |
|
ADDITIONAL SPECIAL TAHSILDAR Vs. R.M.CHINNARAJ
|
April 4, 2019 |
|
ADEMS Vs. RPF COMMISSIONER II
|
March 4, 2019 |
|
ADHIAMAN ENGINEERING COLLEGE REP BY ITS PRINCIPAL K M SRINIVASAN Vs. KENCHAPPA
|
January 18, 2019 |
|
ADHITHIYA GEARS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-I
|
December 3, 2019 |
|
ADHOC COMMITTEE Vs. K RAJA
|
October 1, 2019 |
|
ADIMOOLAM Vs. TAMILNADU STATE TRANSPORT COPRORATION
|
June 12, 2019 |
|
ADITHYA KARTHICK Vs. STATE OF TAMIL NADU
|
November 15, 2019 |
|
ADITI SUSAN JOHN Vs. GOVERNMENT OF PUDUCHERRY
|
February 11, 2019 |
|
ADITYA BIRLA FINANCE LTD. Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE, COIMBATORE
|
July 22, 2019 |
|
ADLURI FOODS Vs. ASSISTANT COMMISSIONER OF CUSTOMS (REFUND)
|
June 6, 2019 |
|
ADMINISTRATIVE OFFICER Vs. R.KUMAR
|
September 23, 2019 |
|
ADMINISTRATOR Vs. DEPUTY CHIEF INSPECTOR OF POLICE
|
November 15, 2019 |
|
ADMINISTRATOR, M R KRISHNAMURTHY CO-OPERATIVE SUGAR MILLS LIMITED Vs. V SURESH KUMAR
|
February 5, 2019 |
|
ADVANCE PAINTS (P) LTD. Vs. COMMERCIAL TAX OFFICER VALLUVAR KOTTAM ASSESSMENT CIRCLE
|
December 9, 2019 |
|
ADVANTAGE STRATEGIC CONSULTING PVT. LTD Vs. ASSISTANT DIRECTOR
|
June 7, 2019 |
|
ADYAR DAMODARAN KALYANASUNDARAM Vs. UNION OF INDIA
|
November 25, 2019 |
|
AE & E CHENNAI WORKS (P) LTD. Vs. PRESIDING OFFICER, II ADDITIONAL LABOUR COURT, CHENNAI
|
September 6, 2019 |
|
AE & E CHENNAI WORKS (P) LTD. Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
|
September 6, 2019 |
|
AEON FORMULATIONS PRIVATE LIMITED,
Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 21, 2019 |
|
AFSATH BEEVI Vs. STATE
|
June 20, 2019 |
|
AGARWAL SABHA Vs. DISTRICT COLLECTOR
|
January 28, 2019 |
|
AGASTHIYA BHARATHIYAR Vs. DISTRICT COLLECTOR, SINGARAVELAR MALIGAI, CHENNAI
|
November 1, 2019 |
|
AGESH BHASKAR Vs. UNION OF INDIA
|
December 17, 2019 |
|
AGI MUSIC SDN BHD AND ORS. Vs. ILAIYARAJA AND ORS.
|
June 4, 2019 |
|
AGILANDESWARI Vs. STATE
|
July 26, 2019 |
|
AGNICE FIRE PROTECTION LIMITED Vs. ADDITIONAL GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE
|
April 5, 2019 |
|
AGNIRAJ Vs. STATE
|
March 21, 2019 |
|
AGRICULTURAL PRODUCTION COMMISSIONER Vs. R.SAMBOSHINI
|
November 13, 2019 |
|
AGRO 1 STOP REP BY ITS PROPRIETOR Vs. COMMISSIONER OF CUSTOMS
|
March 19, 2019 |
|
AHMED BASHA Vs. STATE
|
March 5, 2019 |
|
AIR INDIA LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
October 14, 2019 |
|
AIRPORTS AUTHORITY OF INDIA Vs. COMMISSIONER OF CUSTOMS (PORT-EXPORT) CUSTOMS HOUSE AND ORS.
|
June 6, 2019 |
|
AISHWARYA FEEDS Vs. ASST. PROVIDENT FUND COMMISSIONER
|
July 9, 2019 |
|
AISHWARYA RAVI Vs. SECRETARY TO THE GOVT. OF TAMILNADU, HIGHER EDUCATION DEPARTMENT
|
June 21, 2019 |
|
AISHWARYAA CHEMICALS Vs. COMMERCIAL TAX OFFICER
|
August 2, 2019 |
|
AJIT SIROYA Vs. P.J. GUNASEKARAN AND ORS.
|
December 20, 2019 |
|
AJITH Vs. SUPERINTENDENT OF POLICE, OFFICE OF THE SUPERINTENDENT OF POLICE
|
April 10, 2019 |
|
AJITH KUMAR Vs. REVENUE DIVISIONAL OFFICER
|
July 2, 2019 |
|
AJITH KUMAR RAVINDRAN Vs. SECRETARY MINISTRY OF CORPORATE AFFAIRS
|
November 28, 2019 |
|
AJJI BASHA Vs. COMMISSIONER OF INCOME TAX, CHENNAI
|
September 9, 2019 |
|
AKASH SHARMA Vs. UNION OF INDIA
|
September 25, 2019 |
|
AKBAR ALI Vs. SUNDARARAJ AND ORS.
|
August 7, 2019 |
|
AKILA BEGUM Vs. ADDITIONAL SECRETARY (TECHNICAL) HOUSING AND URBAN DEVELOPMENT
|
April 4, 2019 |
|
AKILA VIJAYAKUMAR Vs. SARASWATHY BHUVARAHAN
|
February 28, 2019 |
|
AKILAMBAL Vs. V.M. SAJAN AND ORS.
|
August 20, 2019 |
|
AKSHAYAH GLOBAL SCHOOL Vs. STATE OF TAMIL NADU
|
November 19, 2019 |
|
AL-AMEEN INTERNATIONAL LTD Vs. STATE BANK OF INDIA
|
January 23, 2019 |
|
AL-JAMIYATHUS SALAFIYA (AJS) Vs. SUPERINTENDENT OF POLICE
|
January 5, 2019 |
|
AL.AMEEN NARPANI SANGAM Vs. TAMIL NADU WAKF BOARD
|
February 7, 2019 |
|
ALAGAMMAL Vs. STATE OF TAMIL NADU
|
August 7, 2019 |
|
ALAGULAKSHMI Vs. DURAIPANDIAN
|
October 1, 2019 |
|
ALANKAR BUSINESS CORPORATION LTD. Vs. INCOME TAX OFFICER COMPANY WARD – I (1)
|
April 3, 2019 |
|
ALEX PANDIAN Vs. STATE
|
October 30, 2019 |
|
ALL INDIA SCHEDULED CASTES Vs. UNION OF INDIA
|
December 10, 2019 |
|
ALLI SEKAR ALIAS SEKAR Vs. RAMU
|
November 29, 2019 |
|
ALLIANCE CANAL ROAD RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT MANAGER
|
July 4, 2019 |
|
AMARAVATHI GOPAL CHETTY Vs. UNION OF INDIA
|
October 31, 2019 |
|
AMBEDKAR NAGAR KUDIYIRUPOR NALA SANGAM (REGN. NO. 396/2009) Vs. GOVT. OF TAMIL NADU
|
June 3, 2019 |
|
AMBEDKAR SUMAI ETRUVOR ERAKUVOR THOZHILALAR SANGAM Vs. GOVERNMENT OF TAMILNADU
|
November 15, 2019 |
|
AMEENULLAH AND ORS. Vs. UBAYATHULLAH AND ORS.
|
December 12, 2019 |
|
AMEETHA BEEVI Vs. NOORJAHAN
|
November 28, 2019 |
|
AMIRTHAM Vs. LALITHAMANI
|
February 1, 2019 |
|
AMIRTHAMMAL Vs. D.VASUDEVAN
|
November 19, 2019 |
|
AMIT JAIN Vs. STATE
|
January 31, 2019 |
|
AMIT JHA Vs. UNION OF INDIA,
|
April 24, 2019 |
|
AMMAKANNU Vs. SECRETARY TO GOVERNMENT
|
November 22, 2019 |
|
AMMAN CHEMICALS Vs. ADDITIONAL SECRETARY & APPELLATE AUTHORITY
|
November 12, 2019 |
|
AMMAN NAGAR - NARAYANA NAGAR Vs. DISTRICT COLLECTOR
|
October 14, 2019 |
|
AMMAN OIL MILL AND REFINERIES Vs. M.SARADHAMBAL
|
June 12, 2019 |
|
AMMASAI GOUNDER Vs. PAVAYAMMAL
|
September 4, 2019 |
|
AMMASI GOUNDER Vs. CHINNATHAMBI GOUNDER (DIED)
|
April 25, 2019 |
|
AMMAVASI GOUNDER Vs. PADMA
|
November 18, 2019 |
|
AMSAVENI Vs. VISWANATHAN
|
July 26, 2019 |
|
AMTEX SOFTWARE SOLUTIONS PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX (OSD)
|
July 9, 2019 |
|
AMTEX SOFTWARE SOLUTIONS PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 12, 2019 |
|
AMUTHA MEENAKSHI Vs. STATE
|
January 24, 2019 |
|
AMUTHAVALLI Vs. PANDIYAN
|
June 13, 2019 |
|
ANAKAPUTHUR MANOHARN VAIDYANAATHAN Vs. UNION OF INDIA
|
June 28, 2019 |
|
ANAMALLAI'S MOTORS PRIVATE LTD. AND ORS. Vs. R. SUBBAIAH AND ORS.
|
July 30, 2019 |
|
ANAND Vs. RENGANATHAN
|
December 2, 2019 |
|
ANAND Vs. STATE
|
April 3, 2019 |
|
ANAND CITI CENTRE HOLDINGS PRIVATE LTD Vs. CONSOLIDATED CONSTRUCTION CONSORTIUM LTD
|
August 27, 2019 |
|
ANAND KUMAR CHANDRASEKARAN Vs. UNION OF INDIA
|
October 15, 2019 |
|
ANAND RAMALINGAM Vs. CANBANK FACTORS LTD
|
June 13, 2019 |
|
ANAND SHANKARAN Vs. REGISTRAR OF COMPANIES
|
September 27, 2019 |
|
ANAND VISWANATHAN Vs. KOTAK MAHINDRA BANK LTD
|
February 26, 2019 |
|
ANANDAN Vs. STATE
|
January 4, 2019 |
|
ANANDAN Vs. KALIYAPERUMAL
|
July 18, 2019 |
|
ANANDAN Vs. UNION OF INDIA
|
July 11, 2019 |
|
ANANDAN PALANISWAMY Vs. STATE BY
|
January 4, 2019 |
|
ANANDHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
November 15, 2019 |
|
ANANDHAN Vs. STATE
|
February 7, 2019 |
|
ANANDRAJ Vs. KARUPPUSAMY
|
January 4, 2019 |
|
ANANTH Vs. GOVERNMENT OF TAMIL NADU
|
April 1, 2019 |
|
ANANTHA JOTHI Vs. JAYANTHI SOUNDARANGHAVN
|
January 29, 2019 |
|
ANANTHAKRISHNAN Vs. K.G.RANGASAMY
|
December 19, 2019 |
|
ANANTHAKRISHNAN @ ARUNKUMAR Vs. STATE
|
April 3, 2019 |
|
ANANTHARAMAN Vs. DISTRICT REVENUE OFFICER
|
December 10, 2019 |
|
ANBARASAN Vs. STATE
|
December 13, 2019 |
|
ANBARASU Vs. STATE
|
November 4, 2019 |
|
ANBARASU Vs. MUKANCHAND BOTHRA
|
June 17, 2019 |
|
ANBARASU Vs. MUKANCHAND BOTHRA
|
July 24, 2019 |
|
ANBAZHAGAN Vs. INSPECTOR OF POLICE, ATTAYAMPATTI POLICE STATION, SALEM DISTRICT
|
April 10, 2019 |
|
ANBU Vs. STATE REP BY INSPECTOR OF POLICE
|
March 22, 2019 |
|
ANBU RAMU Vs. STATE
|
September 24, 2019 |
|
ANBUDESAN Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE
|
August 14, 2019 |
|
ANBURAJA Vs. STATE BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, ARIYALUR
|
October 17, 2019 |
|
ANDHRA BANK Vs. R.UMA MAHESWARI
|
November 21, 2019 |
|
ANDREWS MATHEW Vs. MADURA COATS LTD.
|
April 12, 2019 |
|
ANEES UNNISSHA Vs. DEPUTY INSPECTOR GENERAL OF PRISON PRISON DEPARTMENT
|
November 4, 2019 |
|
ANEES UNNISSHA Vs. DEPUTY GENERAL OF PRISON, PRISON DEPARTMENT
|
August 22, 2019 |
|
ANGAMMAL EDUCATIONAL TRUST, NAMAKKAL Vs. MEMBER SECRETARY, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
April 23, 2019 |
|
ANGAMUTHU Vs. C. SINRAJ
|
July 10, 2019 |
|
ANGAMUTHU Vs. ARUMUGAM
|
July 26, 2019 |
|
ANGEL BROKING PRIVATE LIMITED Vs. PURNIMA SARVESH
|
June 19, 2019 |
|
ANGEL LABEL DIVISION Vs. DEPUTY COMMERCIAL TAX OFFICER
|
April 5, 2019 |
|
ANGEL MATRICULATION SCHOOL Vs. DEPUTY DIRECTOR
|
September 18, 2019 |
|
ANJALA AMMAL Vs. GOVERNMENT OF TAMIL NADU
|
June 17, 2019 |
|
ANJALAI Vs. LATHA
|
August 7, 2019 |
|
ANJALI Vs. REGISTRAR PONDICHERRY UNIVERSITY
|
September 9, 2019 |
|
ANJALI DEVI Vs. GOVINDU
|
December 20, 2019 |
|
ANJANA Vs. SUB-COLLECTOR
|
August 19, 2019 |
|
ANNA CO-OPERATIVE SPINNING MILLS LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
February 22, 2019 |
|
ANNA PERUNTHU NILAYA VATTARA Vs. STATE OF TAMIL NADU
|
January 28, 2019 |
|
ANNA THOZHIL SANGAM Vs. CHAIRMAN
|
November 19, 2019 |
|
ANNAI ENTERPRISES PVT. LTD. Vs. AUTHORISED OFFICER, BANK OF INDIA
|
November 21, 2019 |
|
ANNAI J. K. K. SAMPOORANI AMMAL CHARITABLE TRUST Vs. TAMIL NADU DR. MGR MEDICAL UNIVERSITY
|
October 14, 2019 |
|
ANNAL Vs. EBANESAR
|
November 15, 2019 |
|
ANNALAKSHMI Vs. MEENA LAKSMI
|
January 29, 2019 |
|
ANNALAKSHMI Vs. JAGADEESWARI
|
July 18, 2019 |
|
ANNAMALAI PILLAI (DIED) Vs. ARIYAMALAI AMMAL (DIED)
|
June 4, 2019 |
|
ANNATHANA CHATHIRAM Vs. GOVERNMENT OF TAMIL NADU
|
January 31, 2019 |
|
ANOOP. K. Vs. SIMNA S.P.
|
March 27, 2019 |
|
ANTHONI ROOBAN Vs. ASTALAKHSHMI GAS CARRIERS
|
July 12, 2019 |
|
ANTHONIAMMAL Vs. A.JULIET
|
April 1, 2019 |
|
ANTHONY MUTHU Vs. STATE
|
September 6, 2019 |
|
ANTHONY RAJ Vs. STATE
|
January 29, 2019 |
|
ANTHONY TILAK Vs. STATE REP BY INSPECTOR OF POLICE
|
March 14, 2019 |
|
ANTOINETTE Vs. STATE
|
June 14, 2019 |
|
ANTONIAMMAL Vs. PERIANNAKONAR
|
April 2, 2019 |
|
ANTONY Vs. STATE
|
November 18, 2019 |
|
ANTONY @ ELAIYARAJA Vs. STATE
|
February 20, 2019 |
|
ANTONY PAPPUSAMY Vs. ELECTION COMMISSIONER
|
March 22, 2019 |
|
ANTONY RAJ Vs. STATE
|
December 20, 2019 |
|
ANTONYRAJ Vs. STATE
|
December 18, 2019 |
|
ANURAG SHARAN Vs. J.M.FINANCIAL SERVICES PVT LTD
|
June 11, 2019 |
|
ANUSUYA Vs. D.SELVARAJ
|
November 13, 2019 |
|
ANUSUYA ANNAMALAI Vs. STATE OF TAMIL NADU
|
April 2, 2019 |
|
ANWAR HOSSAIN Vs. INSPECTOR OF POLICE, AVS-II, CHENNAI
|
January 8, 2019 |
|
AOWAIE FREE EDUCATION PUBLIC SERVICE TRUST Vs. THE STATE OF TAMIL NADU
|
June 14, 2019 |
|
APOLLO HOSPITALS ENTERPRISE LTD. Vs. COMMISSIONER OF CUS., CHENNAI
|
August 5, 2019 |
|
APOLLO HOSPITALS ENTERPRISE LTD. Vs. SAI APOLLO PHARMACY
|
August 6, 2019 |
|
APOLLO HOSPITALS ENTERPRISES LIMITED Vs. STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT (PUBLIC DEPARTMENT)
|
April 4, 2019 |
|
APPADURAI PILLAITRUST Vs. KOOTHA PILLAI FAMILY ESTATE CHARITY REP BY ITS HEREDITARY TRUSTEE S ARUMUGAM SON OF LATE G SIVAPRAKASAM
|
January 10, 2019 |
|
APPOLLO DISTILLERIES PVT. LTD. Vs. PUNJAB NATIONAL BANK
|
May 22, 2019 |
|
APPU FOOD PRODUCTS Vs. STATE OF TAMIL NADU
|
February 21, 2019 |
|
APS NAPIS BANU Vs. A.L.TAJUDDIN
|
April 29, 2019 |
|
AQUA PUMP INDUSTRIES Vs. AMAZON TECHNOLOGIES INC
|
January 29, 2019 |
|
AQUA PUMP INDUSTRIES Vs. RAKESHKUMAR
|
November 27, 2019 |
|
ARABIAN UNITED FLOAT GLASS COMPANY Vs. TRIQUETRA GLOBAL TOUCH PRIVATE LIMITED
|
August 30, 2019 |
|
ARASAKUMAR AND ORS. Vs. S. NALLAMMAL AND ORS.
|
November 4, 2019 |
|
ARASU RUBBER CORPORATION LIMITED Vs. S.SUNDAR
|
December 19, 2019 |
|
ARAVINDAN Vs. SUPERINTENDENT OF POLICE
|
January 7, 2019 |
|
ARAVINTH RAMALINGAM Vs. FRRO- FOREIGNERS REGIONAL REGISTRATION OFFICE
|
April 3, 2019 |
|
ARCHUNAN Vs. STATE AND ORS.
|
August 20, 2019 |
|
AREA MANAGER Vs. S.SUNDARAM
|
August 27, 2019 |
|
ARIDASS Vs. SENTHAMARAI
|
November 25, 2019 |
|
ARIF BUHARY RAHMAN Vs. SIDDESH KSHIRSAGAR
|
July 5, 2019 |
|
ARIHANT GRANITES & MARBLES Vs. ASSISTANT COMMISSIONER (ST) ROYAPURAM ASSESSMENT CIRCLE
|
November 18, 2019 |
|
ARIKRISHNAN Vs. ARUMUGHAM
|
January 23, 2019 |
|
ARIVAZHAGAN Vs. C.SHANTHI
|
July 12, 2019 |
|
ARIYA VAISIYA CHETTIAR PODU MEL BHUVANAGIRI AND ANOTHER Vs. KALIAPERUMAL NAIDU
|
April 15, 2019 |
|
ARIYAKUDI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. EMPLOYEES' PROVIDENT FUND APPELLATE TRIBUNAL
|
December 16, 2019 |
|
ARJUNA PADAYACHINATARAJAN Vs. VALLIAMMAL, W/O ARJUNA PADAYACHI
|
January 23, 2019 |
|
AROCKIA VANAKKARASA Vs. STATE
|
August 16, 2019 |
|
AROKIAMARY Vs. DISTRICT EDUCATIONAL OFFICER
|
July 1, 2019 |
|
AROKIASAMY Vs. AROKIA MARY
|
November 30, 2019 |
|
ARR SRINIVASAN FIRM Vs. COMMISSIONER SALEM CORPORATION
|
July 16, 2019 |
|
ARROW SHIPPING Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 9, 2019 |
|
ARTHANARI Vs. DURAIMURUGAN
|
January 8, 2019 |
|
ARUL Vs. STATE BY INSPECTOR OF POLICE
|
March 14, 2019 |
|
ARUL PRAKASH Vs. INSPECTOR OF POLICE, AVS-II, CHINDATRIPET, CHENNAI
|
January 31, 2019 |
|
ARULMANI Vs. M PALANI GOUNDER ALIAS PALANISAMY
|
March 6, 2019 |
|
ARULMIGHU SELLANDIAMMAN THIRUKKOIL Vs. JOINT COMMISSIONER TAMIL NADU HR & CE DEPARTMENT
|
May 23, 2019 |
|
ARULMIGHU SUBRAMANIA KOIL Vs. SACHIDANANDA HERIHARA BAJANAI SABHA
|
December 19, 2019 |
|
ARULMIGU JALA PERUMAL TEMPLE Vs. SETTLEMENT TAHSILDAR
|
March 27, 2019 |
|
ARULMIGU MADASAMY THIRUKOIL Vs. ARULMIGU KOMBU MADASAMY THIRUKOVIL PETTAI
|
December 11, 2019 |
|
ARULMIGU MARIAMMAN TEMPLE Vs. CHIEF WILDLIFE WARDEN
|
June 18, 2019 |
|
ARULMIGU NITHYAKALYANASWAMY TEMPLE Vs. SAMPATH
|
March 6, 2019 |
|
ARULMIGU SOLESWARAR SWAMY ALAGARAYAPERUMAL, SELLANDIAMMAN TEMPLES Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT, ADMINISTRATION DEPARTMENT
|
February 8, 2019 |
|
ARULMIGU SOMANATHASAMY Vs. A. P. SHANKAR
|
July 18, 2019 |
|
ARULMIGU SRI MUTHAIYAH SRI NONDI SAMAYANAN Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
|
September 13, 2019 |
|
ARULMIGU VENGEESWARAR ALAGAR PERUMAL Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD
|
September 6, 2019 |
|
ARULPRAKASH Vs. RATHINASAMY
|
December 4, 2019 |
|
ARULRAJ Vs. STATE
|
April 27, 2019 |
|
ARULRAJA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
October 4, 2019 |
|
ARUMUGA RAJAN Vs. SUPERINTENDENT OF POLICE, PALAYAMKOTTAI, TIRUNELVELI DISTRICT
|
November 4, 2019 |
|
ARUMUGAM Vs. STATE
|
December 16, 2019 |
|
ARUMUGAM Vs. STATE
|
February 7, 2019 |
|
ARUMUGAM Vs. A. DURAIRAJ
|
February 13, 2019 |
|
ARUMUGAM Vs. ASHOK B. LAVAAND AND ORS.
|
February 11, 2019 |
|
ARUMUGAM Vs. STATE
|
September 26, 2019 |
|
ARUMUGAM Vs. STATE BY INSPECTOR OF POLICE
|
August 14, 2019 |
|
ARUMUGAM Vs. CHAMUNDIA PILLAI
|
January 25, 2019 |
|
ARUMUGAM Vs. P. SRINIVASAN
|
October 4, 2019 |
|
ARUMUGAM BHOOPATHY Vs. REGISTRAR OF COMPANIES
|
September 24, 2019 |
|
ARUMUGHAM Vs. PALANIAMMAL
|
January 7, 2019 |
|
ARUMUGHAM Vs. ANNAMALAI
|
November 14, 2019 |
|
ARUN Vs. STATE
|
December 11, 2019 |
|
ARUN Vs. STATE
|
April 22, 2019 |
|
ARUN Vs. STATE
|
December 30, 2019 |
|
ARUN @ ARUNKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
June 26, 2019 |
|
ARUN AMALAN Vs. A. SANTHA DEVI
|
July 18, 2019 |
|
ARUN KAPUR Vs. SUJATHA HARIHARAN
|
June 4, 2019 |
|
ARUN RAAZA Vs. UNION OF INDIA
|
November 15, 2019 |
|
ARUN SMELTERS (P) LTD. Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
|
January 3, 2019 |
|
ARUNA SUDHAKAR Vs. R. PADMINI
|
December 10, 2019 |
|
ARUNACHALAM Vs. DISTRICT REVENUE OFFICER
|
October 17, 2019 |
|
ARUNACHALAM Vs. REVENUE DIVISIONAL OFFICER
|
May 22, 2019 |
|
ARUNACHALAM Vs. SEERANGA GOUNDER
|
October 15, 2019 |
|
ARUNACHALAM Vs. RAJA
|
August 21, 2019 |
|
ARUNACHALAM AND OTHERS Vs. VISWANATHAN AND OTHERS
|
April 15, 2019 |
|
ARUNACHALAM ARUN VEERAPPAN Vs. UNION OF INDIA
|
July 5, 2019 |
|
ARUNACHALAM GOPINATH Vs. UNION OF INDIA
|
November 6, 2019 |
|
ARUNKUMAR Vs. STATE
|
July 11, 2019 |
|
ARUNKUMAR AND ORS. Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
|
April 22, 2019 |
|
ARUNRAJIV Vs. INSPECTOR OF POLICE,
|
June 14, 2019 |
|
ARUPADAI ARULMURUGAN SPINNERS PVT. LTD. Vs. STATE OF TAMIL NADU
|
August 1, 2019 |
|
ARVIND BAID Vs. UNION OF INDIA
|
November 1, 2019 |
|
ASAITHAMBI Vs. GANESAN
|
January 18, 2019 |
|
ASAITHAMBI, SHAREHOLDER/PROMOTER/DIRECTOR OF SUMMER INDIA TEXTILE MILLS (P) LTD Vs. UNION OF INDIA
|
February 5, 2019 |
|
ASEAN AROMATICS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CIRCLE) GST
|
February 22, 2019 |
|
ASHARUTHEEN Vs. STATE
|
October 14, 2019 |
|
ASHISH GUPTA Vs. SECRETARY OF THE GOVERNMENT
|
July 10, 2019 |
|
ASHOK @ ANANDAN Vs. STATE REP. BY INSPECTOR OF POLICE PALLATHUR POLICE STATION SIVAGANGAI DISTRICT
|
March 4, 2019 |
|
ASHOK ANAND Vs. SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA
|
March 25, 2019 |
|
ASHOK GIRI Vs. STATE
|
September 13, 2019 |
|
ASHOK KUMAR Vs. STATE
|
November 19, 2019 |
|
ASHOK KUMAR Vs. COMMISSIONER
|
June 3, 2019 |
|
ASHOKKUMAR BHAWARLAL JAIN Vs. UNION OF INDIA
|
August 21, 2019 |
|
ASHWIN Vs. R.K.PRODUCTIONS PVT. LTD.
|
December 18, 2019 |
|
ASIAN TEA & EXPORTS LIMITED, Vs. COMMISSIONER OF CUSTOMS,
|
March 28, 2019 |
|
ASIANET STAR COMMUNICATIONS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, NON-CORPORATE, CIRCLE-20(1)
|
April 16, 2019 |
|
ASKAR SHERIFF Vs. STATE REP.BY THE ASSISTANT COMMISSIONER OF POLICE
|
June 3, 2019 |
|
ASSISTANT COMMISSIONER Vs. G.D.VAITHIYALINGAM
|
June 12, 2019 |
|
ASSISTANT COMMISSIONER Vs. SPECTRUM DECORS (CHENNAI) PRIVATE LTD.
|
December 19, 2019 |
|
ASSISTANT COMMISSIONER Vs. A.DHANAPAL
|
October 19, 2019 |
|
ASSISTANT COMMISSIONER Vs. JOINT COMMISSION OF LABOUR
|
May 29, 2019 |
|
ASSISTANT COMMISSIONER OF CUSTOMS PROSECUTION UNIT Vs. S.SURESH
|
March 30, 2019 |
|
ASSISTANT COMMISSIONER OF INCOME- TAX CIRCLE 1 Vs. DALMIA POWER LIMITED
|
July 4, 2019 |
|
ASSISTANT COMMR. OF CGST AND C. EX., CHENNAI Vs. DAEJUNG MOPARTS PVT. LTD.
|
July 23, 2019 |
|
ASSISTANT ENGINEER (PWD) Vs. S.ALBERT
|
July 26, 2019 |
|
ASSISTANT EXECUTIVE ENGINEER Vs. PRESIDING OFFICER
|
March 15, 2019 |
|
ASSISTANT EXECUTIVE ENGINEER Vs. SUNDAR SELVAKUMAR (DIED)
|
January 4, 2019 |
|
ASSISTANT GENERAL MANAGER Vs. DISTRICT REGISTRAR
|
April 8, 2019 |
|
ASSISTANT PF COMMISSIONER Vs. PRESIDING OFFICER
|
November 22, 2019 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER
|
February 12, 2019 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. M.GIRILAL
|
November 7, 2019 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. THE EMPLOYEES' PROVIDENT FUNDS APPELLATE TRIBUNAL AND ORS.
|
October 3, 2019 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL MINISTRY OF LABOUR AND EMPLOYMENT
|
October 1, 2019 |
|
ASSISTANT PROVIDENT, FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. I.P. RINGS LTD. AND ORS.
|
August 6, 2019 |
|
ASSOCIATED TRADING CORP. PVT. LTD. Vs. STATE BANK OF INDIA
|
September 6, 2019 |
|
ASSOCIATION OF ST.CHRISTOPHER'S COLLEGE OF EDUCATION Vs. STATE INFORMATION COMMISSIONER
|
March 20, 2019 |
|
AT.M.KUMARASWAMI Vs. SECRETARY TO GOVERNMENT
|
February 25, 2019 |
|
ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. R.MUTHUKRISHNAN
|
November 6, 2019 |
|
ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. INSPECTOR OF POLICE
|
January 18, 2019 |
|
ATC TELECOM INFRASTRUCTURE PRIVATE LTD. Vs. DISTRICT COLLECTOR, COLLECTORATE OFFICE KANCHIPURAM DISTRICT
|
July 24, 2019 |
|
ATHIKESAVA BHAKTHARKAL SEVA TRUST Vs. STATE OF TAMIL NADU
|
December 3, 2019 |
|
ATHUL DHALE Vs. STATE
|
April 16, 2019 |
|
AURO LAB Vs. INCOME TAX OFFICER
|
January 23, 2019 |
|
AUROBINDO ASHRAM HARPAGAON WORKSHOP TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-I
|
March 19, 2019 |
|
AUROBINDO ASHRAM HARPAGAON WORKSHOP TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 19, 2019 |
|
AUTHORISED OFFICER Vs. EMPLOYEES' PROVIDENT FUND ORGANISATION
|
October 21, 2019 |
|
AVDIVARAGAN CHANDRASEKARAN Vs. SECRETARY
|
June 17, 2019 |
|
AVICHETTY MUNIKRISHNAIAH Vs. UNION OF INDIA
|
November 1, 2019 |
|
AVINASHIPPAN Vs. SUPERINTENDENT OF POLICE, THIRUPUR DISTRICT POLICE STATION
|
November 18, 2019 |
|
AVN CONSTRUCTION Vs. REVENUE DIVISIONAL OFFICER
|
July 17, 2019 |
|
AVTEC THOZHILALAR MUNNETRA SANGAM Vs. ASSISTANT COMMISSIONER OF LABOUR (CONCILIATION)
|
January 7, 2019 |
|
AYNGARAN COFFEE Vs. K.VIJAYAN
|
July 25, 2019 |
|
AYOTHI Vs. STATE
|
September 17, 2019 |
|
AYUBKHAN Vs. DISTRICT REGISTRAR OF CHITS
|
September 10, 2019 |
|
AYYAN FIRE WORK FACTORY Vs. GOVINDAMMAL
|
September 25, 2019 |
|
AYYANAR Vs. P.TAMILSELVI
|
July 4, 2019 |
|
AYYANDHURAI Vs. MARIMUTHU
|
November 5, 2019 |
|
AYYAPILLAI Vs. STATE OF TAMIL NADU
|
August 21, 2019 |
|
AZEEMA BI Vs. GOVERNMENT OF TAMIL NADUGOVERNMENT
|
July 17, 2019 |
|
AZHAGAMMAL Vs. IRUSAPPAN
|
June 24, 2019 |
|
AZHAGUDURAI Vs. STATE
|
July 27, 2019 |
|
AZIMA BIVI Vs. LOUIS SINNAYA AROKIASAMY
|
March 4, 2019 |
|
B BRINDA Vs. G B S NAIDU (ALIAS) G S BHASKARA RAO NAIDU
|
March 25, 2019 |
|
B ELANGOVAN Vs. LAND ACQUISITION OFFICER-CUM-COMPETENT AUTHORITY
|
July 22, 2019 |
|
B HANIFFA Vs. COMMANDANT CISF UNIT, ANDHRAPRADESH
|
August 9, 2019 |
|
B JAYABAL Vs. STATE
|
March 6, 2019 |
|
B JAYARAMAN Vs. J SHANTHI
|
June 18, 2019 |
|
B MINU REKHA Vs. STATE OF TAMIL NADU
|
August 14, 2019 |
|
B NALINI @ BAKKIYAM Vs. SENIOR SUPERINTENDENT OF POLICE
|
February 6, 2019 |
|
B NARAYANASWAMY Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE
|
April 4, 2019 |
|
B NIKSAN PAULRAJ Vs. CHIEF EDUCATIONAL OFFICER
|
March 4, 2019 |
|
B RAGUNANDHAN Vs. COMMISSIONER, MUNICIPAL CORPORATION
|
January 10, 2019 |
|
B SUGUNA Vs. M CHINNUSAMY
|
March 13, 2019 |
|
B SUKUMAR Vs. SPECIAL OFFICER, VISWANATHAPERI PANCHAYAT, VASUDEVANALLUR PANCHAYAT UNION, SIVAGIRI TALUK, TIRUNELVELI DISTRICT
|
February 1, 2019 |
|
B. ALAGARSAMY Vs. STATE OF TAMIL NADU
|
July 15, 2019 |
|
B. ANANDHAN Vs. STATE
|
October 16, 2019 |
|
B. ANSAR @ ANSAR BASHA Vs. ESAI & COMPANY
|
January 9, 2019 |
|
B. AYYAPPAN Vs. ASSISTANT DIRECTOR, MINES AND GEOLOGY, SIVAGANGAI DISTRICT
|
August 28, 2019 |
|
B. BALAMURUGAN Vs. M. DHANDAPANI
|
January 30, 2019 |
|
B. BOOMA DEVI Vs. DISTRICT COLLECTOR
|
November 21, 2019 |
|
B. BRINDA Vs. G.B.S. NAIDU (ALIAS) G.S. BHASKARA RAO NAIDU
|
March 25, 2019 |
|
B. JOHN MICKIL Vs. SENIOR MANAGER/BRANCH HEAD, FEDERAL BANK LTD.
|
October 15, 2019 |
|
B. JOHN PANDIAN Vs. STATE
|
January 30, 2019 |
|
B. KARTHIKEYAN Vs. STATE
|
July 12, 2019 |
|
B. KODI Vs. MALARVIZHI
|
July 30, 2019 |
|
B. KRISHNAKUMARI Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
|
June 19, 2019 |
|
B. LOGANATHAN Vs. INCOME TAX OFFICER
|
February 7, 2019 |
|
B. MARAGATHA MANI Vs. STATE OF TAMIL NADU
|
February 28, 2019 |
|
B. MARAGATHA MANI Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 18, 2019 |
|
B. RADHIKA Vs. EXECUTIVE DIRECTOR
|
April 3, 2019 |
|
B. RAJA Vs. STATE
|
July 9, 2019 |
|
B. RAMESHKUMAR Vs. SUPERINTENDENT OF POLICE, O/O. SUPERINTENDENT OF POLICE, COIMBATORE
|
January 7, 2019 |
|
B. RAVINDRAN Vs. GENERAL MANAGER (PERSONNEL) UNITED INDIA INSURANCE CO. LTD.
|
April 12, 2019 |
|
B. SAROJA AMMAL Vs. MURALI DOSS
|
January 4, 2019 |
|
B. SEKAR Vs. SUPERINTENDENT OF POLICE
|
May 16, 2019 |
|
B. SELVI AND ORS. Vs. KANAKAVALLI AND ORS.
|
January 18, 2019 |
|
B. SENTHILKUMAR Vs. UNION OF INDIA
|
August 14, 2019 |
|
B. SHAJI Vs. JOINT COMMISSIONER
|
November 15, 2019 |
|
B. SINGU AND ORS. Vs. K.N. BELLIE GOWDER AND ORS.
|
August 19, 2019 |
|
B. SYED SULTAN BIBI Vs. JOINT DIRECTOR OF PRIMARY SCHOOL EDUCATION, CHENNAI
|
February 21, 2019 |
|
B.A.KIRUBAKARAN Vs. SPECIAL TAHSILDHAR LAND ACQUISITION
|
December 13, 2019 |
|
B.A.PURUSHOTHAMAN Vs. THE INSPECTOR OF POLICE
|
January 21, 2019 |
|
B.ANANDHI Vs. CHAIRMAN TAMIL NADU GENERATION OF ELECTRICITY
|
April 1, 2019 |
|
B.ANANTHA SELVAN Vs. STATE
|
July 3, 2019 |
|
B.BABU Vs. UNION OF INDIA
|
November 7, 2019 |
|
B.BOOMADEVI Vs. DISTRICT COLLECTOR
|
February 1, 2019 |
|
B.C. SENGOTTAIYAN Vs. JOINT COMMISSIONER/EXECUTIVE OFFICER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
|
September 16, 2019 |
|
B.CHELIYAN Vs. SECRETARY RURAL WORKS DEPARTMENT
|
March 29, 2019 |
|
B.CHITTI BABU Vs. C.ABILASH
|
June 4, 2019 |
|
B.DURAIRAJ Vs. PRESIDING OFFICER II
|
April 4, 2019 |
|
B.JAGANNATH Vs. COMMISSIONER
|
July 16, 2019 |
|
B.JAYALAKSHMI Vs. SECRETARY
|
November 6, 2019 |
|
B.JOTHI Vs. REVENUE DIVISIONAL OFFICER
|
July 5, 2019 |
|
B.K.SHRIDHAR Vs. SECRETARY & CORRESPONDENT
|
January 31, 2019 |
|
B.KAMALA AMMAL Vs. SAROJA
|
June 3, 2019 |
|
B.KAMARAJ Vs. SUPERINTENDENT OF POLICE
|
April 29, 2019 |
|
B.KAVITHA Vs. INSPECTOR OF POLICE
|
June 11, 2019 |
|
B.KUMARASWAMY Vs. A.PAULDURAI
|
April 26, 2019 |
|
B.MAHESWARI Vs. DISTRICT COLLECTOR
|
July 16, 2019 |
|
B.MOHAN KUMAR Vs. COMMISSIONER
|
January 30, 2019 |
|
B.MURUGAN Vs. STATE REPRESENTED BY ITS SECRETARY
|
August 26, 2019 |
|
B.MURUGESWARI Vs. STATE OF TAMIL NADU
|
November 5, 2019 |
|
B.NAGARAJAN Vs. CHAIRMAN
|
November 5, 2019 |
|
B.PARVATHY Vs. K.B.HALAN
|
December 13, 2019 |
|
B.PATTABHIRAMAN Vs. AUTHORISED OFFICER
|
February 28, 2019 |
|
B.PRABHU Vs. SUN PHARMACEUTICAL INDUSTRIES
|
March 12, 2019 |
|
B.PRAVEEN KUMAR Vs. COMMISSIONER OF CUSTOMS
|
February 4, 2019 |
|
B.R. AMBEDKAR WELFARE ASSOCIATION Vs. ASSISTANT ELECTION OFFICER
|
April 8, 2019 |
|
B.R.GEORGE INIGO Vs. SECRETARY TO GOVERNMENT
|
July 1, 2019 |
|
B.R.R.HOLDINGS PRIVATE LIMITED Vs. CHENNAI GARR TECH LIMITED
|
April 30, 2019 |
|
B.R.SHANKAR Vs. B.R.SRINIVASA RAO
|
June 27, 2019 |
|
B.RAJESWARI Vs. B.VINAYAGAM
|
September 6, 2019 |
|
B.RAMADASS Vs. UNION OF INDIA
|
March 25, 2019 |
|
B.RAMKUMAR ADITYAN Vs. SECRETARY MINISTRY OF ENVIRONMENT
|
April 10, 2019 |
|
B.RAMKUMAR ADITYAN Vs. SECRETARY DEPARTMENT OF LEGAL AFFAIRS MINISTRY OF LAW
|
March 27, 2019 |
|
B.RANI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
December 12, 2019 |
|
B.RAVISANKAR Vs. INSPECTOR OF POLICE
|
April 23, 2019 |
|
B.S. SATHEESH RAJ Vs. BANK OF INDIA AND ORS.
|
February 4, 2019 |
|
B.SENTHILKUMAR Vs. DISTRICT COLLECTOR
|
July 10, 2019 |
|
B.SHEELADEVI Vs. G.MASILAMANI
|
September 24, 2019 |
|
B.SOWNDHARARAJ Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI
|
December 11, 2019 |
|
B.SRINIVASAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
|
December 13, 2019 |
|
B.SRINIVASAN Vs. SUPERINTENDENT OF POLICE
|
December 3, 2019 |
|
B.SUNDARA PRABU Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
|
December 18, 2019 |
|
B.SUNIL KUMAR BHANDARI Vs. DISTRICT REGISTRAR KRISHNAGIRI
|
April 12, 2019 |
|
B.T. KUMAR @ ARASUKUMAR Vs. STATE
|
March 29, 2019 |
|
B.THANDAVAMURTHY Vs. UNIVERSITY OF MADRAS
|
April 10, 2019 |
|
B.THIRUGNANASAMPANTHAN Vs. S.PERUMAL
|
October 25, 2019 |
|
B.UMA Vs. DIRECTOR (HR) OIL & NATURAL GAS CORPORATION LTD.
|
April 24, 2019 |
|
B.V.NAGARAJ Vs. STATE
|
January 30, 2019 |
|
B.V.NARENDRAKUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES THIRUVALLUR REGION
|
March 15, 2019 |
|
B.VARADHARAJ Vs. SUPERINTENDING ENGINEER
|
November 7, 2019 |
|
B.VENKATESAN Vs. DEPUTY REGISTRAR (DAIRYING) KRISHNAGIRI DISTRICT
|
September 6, 2019 |
|
B.VIDYA Vs. B.SAROJA
|
January 28, 2019 |
|
B.VIJAYAL Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
|
March 14, 2019 |
|
B.VINCENT Vs. GOVERNMENT OF TAMIL NADU
|
August 29, 2019 |
|
BABITHA Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY
|
August 26, 2019 |
|
BABU Vs. TAMIL NADU STATE ELECTION COMMISSIONER
|
December 30, 2019 |
|
BABU Vs. STATE
|
July 12, 2019 |
|
BABU Vs. P.H.DANIEL
|
June 7, 2019 |
|
BABU Vs. STATE
|
November 29, 2019 |
|
BABU Vs. STATE REP BY INSPECTOR OF POLICE NIBCID
|
March 12, 2019 |
|
BABU @ MUTHU Vs. STATE OF TAMIL NADU
|
October 21, 2019 |
|
BABURAM PREMCHAND Vs. COMMR. OF C. EX.
|
September 18, 2019 |
|
BAGAVATHI AMMAL Vs. SUTHARTHINI
|
April 30, 2019 |
|
BAGYALAKSHMI Vs. RAMATHAL
|
February 20, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. AMUTHA DEVI
|
December 10, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MADESH
|
August 2, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MOSAS
|
July 18, 2019 |
|
BALA JOSEPHINE Vs. J BALAMMAL
|
July 19, 2019 |
|
BALA SUBRAMANIAN Vs. MUTHUKUMAR AND ORS.
|
September 26, 2019 |
|
BALAJI Vs. D.RAMESH
|
December 2, 2019 |
|
BALAJI Vs. STATE
|
March 19, 2019 |
|
BALAJI Vs. T JOTHI
|
March 7, 2019 |
|
BALAJI AND OTHERS Vs. STATE
|
January 30, 2019 |
|
BALAJI MEDICAL COLLEGE Vs. GOVERNMENT OF INDIA THROUGH ITS SECRETARY
|
March 12, 2019 |
|
BALAJI OIL INDUSTRIES Vs. LABOUR OFFICER-I
|
October 24, 2019 |
|
BALAJI THEATRE Vs. CHIEF SECRETARY SECRETARIAT OFFICER GOVT. OF PUDUCHERRY
|
November 20, 2019 |
|
BALAJI TRADERS Vs. DHAMANI ENTERPRISES
|
April 1, 2019 |
|
BALAKRICHNAN Vs. SATHIYAMOORTHY
|
July 10, 2019 |
|
BALAKRISHNA MENAN Vs. STATE OF TAMIL NADU, REP. BY THE INSPECTOR OF POLICE, DISTRICT CRIME BRANCH THIRUVALLUR DISTRICT
|
January 25, 2019 |
|
BALAKRISHNAN Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL
|
June 24, 2019 |
|
BALAKRISHNAN Vs. STATE
|
November 13, 2019 |
|
BALAKRISHNAN Vs. RAMASAMY CHETTIAR
|
April 30, 2019 |
|
BALAKRISHNAN Vs. SHANMUGADURAI
|
October 25, 2019 |
|
BALAKUMAR Vs. STATE
|
July 5, 2019 |
|
BALAMURALI Vs. STATE OF TAMIL NADU
|
October 30, 2019 |
|
BALAMURUGAN HEMAMALINI Vs. UNION OF INDIA
|
September 6, 2019 |
|
BALASUBRAMANI Vs. STATE OF TAMIL NADU
|
March 27, 2019 |
|
BALASUBRAMANIAN SHANMUGAM Vs. UNION OF INDIA
|
November 5, 2019 |
|
BALU Vs. SUPERINTENDENT OF POLICE
|
June 4, 2019 |
|
BALU Vs. STATE
|
April 2, 2019 |
|
BALU Vs. RAJAKAMALANATHAN
|
January 3, 2019 |
|
BALU @S.R.K.BALASUBRAMANI Vs. STATE
|
October 16, 2019 |
|
BALUSAMY SIVA Vs. UNION OF INDIA
|
December 12, 2019 |
|
BANUMATHI Vs. REGIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED
|
July 22, 2019 |
|
BANUMATHI Vs. AMBIKAPATHI
|
February 27, 2019 |
|
BAPPULASHA Vs. SPECIAL TAHSILDAR ADI-DRAVIDAR WELFARE DEPARTMENT
|
June 18, 2019 |
|
BAROTTA RAJA Vs. STATE
|
April 5, 2019 |
|
BASAVARAJ.H. VASTRAD Vs. CITICORP FINANCE (INDIA) LIMITED
|
January 23, 2019 |
|
BASHA SHAIK Vs. RAILWAY BOARD
|
February 8, 2019 |
|
BASHEER AHAMED Vs. STATE
|
September 30, 2019 |
|
BASHYAM CONSTRUCTIONS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 30, 2019 |
|
BASKARAN Vs. STATE
|
January 7, 2019 |
|
BASKARAN Vs. SUNDARAMMAL
|
January 22, 2019 |
|
BASKARAN Vs. SUNDARAMMAL
|
February 1, 2019 |
|
BASKARAN Vs. STATE
|
September 5, 2019 |
|
BASKER Vs. TAMIL NADU EX-SERVICEMEN CORPORATION LTD
|
April 29, 2019 |
|
BATA INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS
|
January 28, 2019 |
|
BEEGEE FORGE Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
August 7, 2019 |
|
BELL MATCH COMPANY Vs. COMMISSIONER OF CUSTOMS
|
March 4, 2019 |
|
BENJAMIN Vs. THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT AND ORS.
|
September 5, 2019 |
|
BENJAMIN DAVID JAYASINGH Vs. HENDRY SELVARAJ @ HENDRY SAMUEL SUNDAR SINGH
|
July 30, 2019 |
|
BERGER PAINTS INDIA LTD. Vs. PRESIDENT, BERGER PAINTS THOZHILALAR SANGAM PONDICHERRY AND ORS.
|
August 13, 2019 |
|
BERNARD GEORGE Vs. STATE
|
April 25, 2019 |
|
BGR ENERGY SYSTEMS LIMITED Vs. ADDITIONAL COMMISSIONER OF GST & CENTRAL EXCISE
|
November 22, 2019 |
|
BHAGAVATHY VELAN Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
April 2, 2019 |
|
BHAJARANG ENGINEERING COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
May 13, 2019 |
|
BHAJARANG ENGINEERING COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
July 12, 2019 |
|
BHARANI PICTURES Vs. COMMISSIONER CORPORATION OF CHENNAI
|
April 1, 2019 |
|
BHARAT ELECTRONICS LIMITED Vs. FAIRMACS SHIPPING & TRANSPORT SERVICES PRIVATE LIMITED
|
August 8, 2019 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. EVERETT (INDIA) PRIVATE LIMITED
|
March 14, 2019 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. GENERAL SECRETARY
|
February 15, 2019 |
|
BHARAT MEHTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 31, 2019 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. ABINAYA KAVIARASU
|
June 26, 2019 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. REVENUE DIVISIONAL OFFICER
|
April 9, 2019 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. TRANSPORT COMMISSIONER, THE APPELLATE AUTHORITY
|
July 31, 2019 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. M PALANIVELU
|
March 20, 2019 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. SAKTHI ENGINEERING CONSTRUCTIONS ERODE
|
July 18, 2019 |
|
BHARATH TRANSPORT Vs. DEPUTY SALT COMMISSIONER
|
January 21, 2019 |
|
BHARATHA Vs. STATE
|
November 19, 2019 |
|
BHARATHI CO-OPERATIVE HOUSING SOCIETY LTD. Vs. CENTRAL REGISTRAR
|
September 4, 2019 |
|
BHARATHIDASAN Vs. SHANMUGAVEL
|
November 15, 2019 |
|
BHARATHIRAJ Vs. GOVERNMENT OF TAMIL NADU
|
March 15, 2019 |
|
BHARTI AXA GENERAL INSURANCE CO. LTD Vs. SARASWATHI
|
January 3, 2019 |
|
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. DEVI @ DHANALAKSHMI
|
December 9, 2019 |
|
BHASKAR Vs. STATE
|
March 26, 2019 |
|
BHAVADHARANI BUILDERS Vs. REGIONAL MANAGER CENTRAL BANK OF INDIA
|
April 12, 2019 |
|
BHAVANI WEAVERS COOPERATIVE PRODUCTION AND SALES SOCIETY LTD Vs. GEETHA
|
January 11, 2019 |
|
BHAWARLAL POONAM CHAND Vs. UNION OF INDIA
|
July 18, 2019 |
|
BHEL MAZDOOR SANGAM Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
February 5, 2019 |
|
BHOOPALAN Vs. S.R.M. ENGINEERING CONSTRUCTION CORPORATION LIMITED
|
November 15, 2019 |
|
BHUVANA Vs. A.H.BHEEMAN (DECEASED)
|
February 28, 2019 |
|
BHUVANESHWARI SAI Vs. UNION OF INDIA
|
September 4, 2019 |
|
BHUVANESWARI Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT
|
February 18, 2019 |
|
BHUVANESWARI Vs. R.MARAGATHAM
|
December 18, 2019 |
|
BIBIN Vs. STATE REP.BY
|
February 13, 2019 |
|
BISHAN SAROOP KISHAN AGRO INDUSTRIES (P) LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX
|
June 6, 2019 |
|
BIYASKAN Vs. VIJAYAKUMAR
|
January 9, 2019 |
|
BLOCK DEVELOPMENT OFFICER Vs. DEPUTY COMMISSIONER OF LABOUR
|
November 11, 2019 |
|
BLUECHIP AMUSEMENTS (INDIA) PVT. LTD. Vs. CRAZY CONCEPTS & MAZES PVT. LTD.
|
November 13, 2019 |
|
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. SANDEEP GOYAL
|
January 29, 2019 |
|
BOARD OF GOVERNORS IN SUPPRESSION OF THE MEDICAL COUNCIL OF INDIA Vs. THAMARAI SELVAN
|
March 12, 2019 |
|
BOMBAY PEN DEPOT Vs. LINC PENS AND PLASTICS LTD
|
February 1, 2019 |
|
BOMMAN. M. IRANI Vs. COMMISSIONER
|
December 12, 2019 |
|
BOOPATHI Vs. S VIJAYA
|
September 23, 2019 |
|
BOOPATHY Vs. STATE
|
November 1, 2019 |
|
BOSTON LEATHER EXPORTS Vs. ASSISTANT COMMISSIONER OF CUSTOMS (DBK)
|
November 18, 2019 |
|
BRANCH MANAGER Vs. KANNAN
|
January 29, 2019 |
|
BRANCH MANAGER Vs. VINCENT
|
January 22, 2019 |
|
BRANCH MANAGER Vs. CHANDIRAN
|
January 2, 2019 |
|
BRANCH MANAGER Vs. C. PRAVIN KUMAR
|
June 11, 2019 |
|
BRANCH MANAGER Vs. SEBASHTHIAMMAL
|
January 23, 2019 |
|
BRANCH MANAGER Vs. P.SIRUMBAYEE
|
April 4, 2019 |
|
BRANCH MANAGER Vs. N.MANIVANNAN
|
April 4, 2019 |
|
BRANCH MANAGER Vs. SAGADEVAN
|
January 18, 2019 |
|
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. KARUPPAN
|
February 4, 2019 |
|
BRANCH MANAGER ORIENT INSURANCE CO.LTD Vs. PREMKUMAR
|
December 5, 2019 |
|
BRANCH MANAGER SHIRAM GENERAL INSURANCE CO. LTD. Vs. B.MADHU
|
December 9, 2019 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO.LTD Vs. FRANIC RAJAN
|
November 14, 2019 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. ERAPPA
|
June 6, 2019 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. SUBBAN
|
March 20, 2019 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. RATHI HARISH
|
January 4, 2019 |
|
BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD Vs. MINOR KURALARUVI
|
June 11, 2019 |
|
BRANCH MANAGER, TAMIL NADU STATE TRANSPORT CORPO. LTD Vs. C. INDRA RUTH THANGASELVAM
|
June 26, 2019 |
|
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. JOHNSON
|
February 13, 2019 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. K. SERMAKANI
|
April 11, 2019 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAMALINGAM ALAVANTHAN
|
January 3, 2019 |
|
BRANCH MANAGER,NEW INDIA ASSURANCE CO.LTD., Vs. CHANDRAGRAHAM
|
November 27, 2019 |
|
BRANCH SECRETARY FOR NORTH CHENNAI THERMAL POWER STATION Vs. SECRETARY GOVERNMENT OF TAMILNADU
|
June 7, 2019 |
|
BRAY CONTROLS INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER(ST), POONAMALLEE ASSESSMENT CIRCLE
|
August 5, 2019 |
|
BRIGHT MARKETERS Vs. STATE OF TAMIL NADU
|
January 28, 2019 |
|
BRINDAVAN FARMS Vs. DISTRICT COLLECTOR
|
November 8, 2019 |
|
BROTHERHOOD MATRICULATION HIGHER SECONDARY SCHOOL Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
July 31, 2019 |
|
BROTHERS OF ST.GABRIEL Vs. MONT FORT TRUST
|
April 5, 2019 |
|
BUDS OF HEAVEN SPECIAL CHILDREN HOME FOR WOMEN Vs. UNION OF INDIA
|
November 13, 2019 |
|
BYILVAN @ RAMASAMY Vs. S MATHIAZHAGAN
|
April 10, 2019 |
|
C B SHARMA Vs. VARADHARAJ
|
April 23, 2019 |
|
C BRIGHT Vs. DISTRICT COLLECTOR, NAGERCOIL
|
July 19, 2019 |
|
C K NANDHAKUMAR Vs. DIRECTOR GENERAL OF POLICE
|
July 2, 2019 |
|
C K PREMKUMAR Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT MADRAS
|
August 7, 2019 |
|
C KRISHNAVENI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 10, 2019 |
|
C KUPPUSAMY Vs. I AROKIYA DOSS
|
April 9, 2019 |
|
C LAKSHMANAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
April 3, 2019 |
|
C MANIVEL Vs. GOVERNMENT OF TAMIL NADU
|
February 1, 2019 |
|
C MARAIMANIMUDIARASAN Vs. STATE OF TAMIL NADU
|
March 5, 2019 |
|
C N GOVINDARAJNAICKER Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR LAND REFORMSTAX
|
January 21, 2019 |
|
C NATARAJAN Vs. COMMISSIONER, CHENNAI CORPORATION
|
August 1, 2019 |
|
C NEHRU Vs. SAM PILLAI
|
July 18, 2019 |
|
C R B SURESH BABU Vs. CHINTADRIPET FISH AND PERISHABLE PRODUCTS TRADERS ASSOCIATION
|
March 13, 2019 |
|
C RAJALINGAM Vs. DIRECTOR GENERAL OF POLICE
|
March 1, 2019 |
|
C RANGARAJ Vs. INSPECTOR GENERAL OF REGISTRATION
|
October 14, 2019 |
|
C SULTAN SHA Vs. SECRETARY, BAR COUNCIL OF INDIA, NEW DELHI
|
January 28, 2019 |
|
C THANKAPPAN Vs. STATE OF TAMIL NADU
|
January 23, 2019 |
|
C. AKKAPPAN Vs. SUPERINTENDENT OF POLICE MADURAI DISTRICT
|
October 18, 2019 |
|
C. ARUNACHALAM Vs. N. SEERATHAL
|
August 19, 2019 |
|
C. BALAKRISHNAN Vs. INSPECTOR OF POLICE, SHOOLAGIRI POLICE STATION, KRISHNAGIRI DISTRICT
|
March 4, 2019 |
|
C. BALASUBRAMANIAN Vs. VELUSAMY
|
February 1, 2019 |
|
C. BALASUBRAMANIAN Vs. THANGARAJ
|
January 8, 2019 |
|
C. DEVAKI Vs. STATE OF TAMIL NADU
|
November 28, 2019 |
|
C. ISAIVANI Vs. DIRECTOR, DIRECTORATE OF VIGILANCE AND ANTI CORRUPTION
|
April 4, 2019 |
|
C. JAYAPALAN Vs. CHAIRMAN/THE MANAGING DIRECTOR
|
January 25, 2019 |
|
C. JOSEPH Vs. THE DISTRICT COLLECTOR
|
June 14, 2019 |
|
C. LOGANATHAN Vs. COMMISSIONER, CITY MUNICIPAL CORPORATION, ERODE
|
September 27, 2019 |
|
C. MARTIN PREMRAJ Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
September 13, 2019 |
|
C. MAYILVELAN Vs. STATE
|
September 5, 2019 |
|
C. MOHANDOSS Vs. MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION, (KUMBAKONAM DIVISION I) LTD.
|
January 2, 2019 |
|
C. MOHANKUMAR Vs. STATE
|
May 15, 2019 |
|
C. MOORTHI Vs. STATE, REP. BY, THE INSPECTOR OF POLICE, MALAYAMPALAYAM POLICE STATION
|
February 18, 2019 |
|
C. MURUGESAN Vs. SECRETARY TO GOVT., GOVT. OF TAMIL NADU, DEPARTMENT OF PERSONNEL & ADMINISTRATIVE REFORM
|
October 30, 2019 |
|
C. MUTHUSAMY Vs. THE LABOUR COURT, SALEM AND ORS.
|
September 12, 2019 |
|
C. NATESH Vs. DIRECTOR GENERAL OF POLICE, CHENNAI
|
November 22, 2019 |
|
C. NAVEEN KUMAR Vs. INCOME TAX OFFICER, WARD-3
|
July 8, 2019 |
|
C. NAVEEN KUMAR Vs. S. CHANDRASEKAR AND ORS.
|
October 14, 2019 |
|
C. OVIYAR ANAND Vs. SUPERINTENDENT OF POLICE, VILLUPURAM DISTRICT
|
September 6, 2019 |
|
C. PALANIYAPPAN Vs. REGISTRAR GENERAL
|
November 18, 2019 |
|
C. PANBU Vs. SUPERINTENDENT OF POLICE, VELLORE DISTRICT
|
February 22, 2019 |
|
C. PORKODI Vs. DIRECTOR OF SCHOOL EDUCATION DPI COMPLEX
|
April 16, 2019 |
|
C. RAJKUMAR Vs. ASSISTANT COMMISSIONER OF POLICE, LAW & ORDER, MADURAI TOWN, MADURAI
|
May 16, 2019 |
|
C. RAMACHANDRAN Vs. STATE
|
March 18, 2019 |
|
C. S. ABDUL HAKEEM Vs. BABULAL RANKA
|
July 9, 2019 |
|
C. SAKTHIVEL Vs. SUPERINTENDENT OF POLICE, DHARMAPURI DISTRICT
|
January 22, 2019 |
|
C. SAKTHIVELMURUGAN Vs. TAMILNADU STATE MARKETING
|
December 10, 2019 |
|
C. SANGEETHKUMAR Vs. INSPECTOR OF POLICE, MECHARI POLICE STATION, SALEM DISTRICT
|
January 29, 2019 |
|
C. SARAVANAN Vs. SUPERINTENDENT OF POLICE, SALEM, SALEM DISTRICT
|
March 27, 2019 |
|
C. SEKAR Vs. MINOR SOBIKA
|
December 12, 2019 |
|
C. SETHUMANI MADHAVAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 27, 2019 |
|
C. SHANMUGAM Vs. STATE
|
March 5, 2019 |
|
C. SIVASANKARAN Vs. FOREIGNER REGIONAL REGISTRATION OFFICER (FRRO) BUREAU OF IMMIGRATION MINISTRY OF HOME AFFAIRS
|
November 6, 2019 |
|
C. SUBRAMANI Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
|
May 9, 2019 |
|
C. SUDARSANAN Vs. SECRETARY TO GOVT. OF TAMIL NADU RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
|
August 26, 2019 |
|
C. SUMITHA Vs. TEACHERS RECRUITMENT BOARD
|
June 26, 2019 |
|
C. THOLKAPPIAN Vs. INSPECTOR OF POLICE, MANAPPARAI POLICE STATION
|
September 12, 2019 |
|
C. UMA BHUVANESHWARI Vs. CHAIRMAN
|
December 4, 2019 |
|
C. VEERAN Vs. INSPECTOR OF POLICE, PUDUCHATHIRAM POLICE STATION
|
March 12, 2019 |
|
C. VENKATACHALAM AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 30, 2019 |
|
C.A.MOTORS Vs. COMMERCIAL TAX OFFICER TIRUVARUR
|
September 10, 2019 |
|
C.A.MUALI Vs. KALPANA LAMPS & COMPONENTS LTD.,
|
November 18, 2019 |
|
C.ALBIN RABY Vs. PRESIDING OFFICER
|
January 24, 2019 |
|
C.ANAND Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
|
June 11, 2019 |
|
C.ANNAMALAI Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
|
March 28, 2019 |
|
C.BADRINARAYANAN Vs. SEL JEGAT PRINTERS (P) LIMITED
|
September 6, 2019 |
|
C.BAI Vs. STATE OF TAMIL NADU
|
November 18, 2019 |
|
C.BALA ANNADURAI Vs. R.MEENAKSHI
|
March 14, 2019 |
|
C.BALACHANDRAN Vs. STATE
|
May 8, 2019 |
|
C.BALACHANDRAN Vs. STATE
|
May 8, 2019 |
|
C.BALU Vs. R.M.MEIYAPPAN
|
January 23, 2019 |
|
C.CHELLASWAMY Vs. STATE OF TAMIL NADU
|
July 10, 2019 |
|
C.ELUMALAI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU HOUSING
|
April 29, 2019 |
|
C.EZHILAN Vs. DISTRICT EDUCATIONAL OFFICER
|
July 2, 2019 |
|
C.GOVINDARAJU Vs. GOVERNMENT OF TAMIL NADU
|
February 21, 2019 |
|
C.GUNASEKARAN Vs. P.SELVARAJ
|
December 12, 2019 |
|
C.ILAVARASU Vs. STATE
|
April 5, 2019 |
|
C.JAGADEESAN Vs. T.BASKARAN
|
October 1, 2019 |
|
C.KANAGAJOTHI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
April 12, 2019 |
|
C.KANNAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 23, 2019 |
|
C.KARIKALAN Vs. GOVERNMENT OF TAMIL NADU
|
September 19, 2019 |
|
C.KRISHNAN Vs. M.EASWARAMOORTHI
|
August 6, 2019 |
|
C.KRISHNAVENI Vs. STATE OF TAMIL NADU
|
February 25, 2019 |
|
C.KUMAR Vs. STATE OF TAMIL NADU
|
February 6, 2019 |
|
C.KUMARASAMY Vs. P.THAMAYANTHI
|
May 23, 2019 |
|
C.KUNDHAVAI Vs. T.ADHIKAYAN
|
November 27, 2019 |
|
C.KUPPUSAMY Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
September 6, 2019 |
|
C.LOGANATHAN Vs. DEPUTY COMMISSIONER OF POLICE
|
June 21, 2019 |
|
C.M. AYARIN BABY Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
|
February 15, 2019 |
|
C.M.RAGUNATHAN Vs. VELLORE DISTRICT COMMITTEE OF CADRE EMPLOYEES FOR SECRETARIES
|
January 24, 2019 |
|
C.M.SURESH Vs. HEMAMALINI
|
February 11, 2019 |
|
C.MAHESWARAN Vs. DIRECTOR
|
January 18, 2019 |
|
C.MUNUSWAMY Vs. STATE OF TAMIL NADU
|
November 7, 2019 |
|
C.MURUGAN Vs. DISTRICT COLLECTOR
|
November 11, 2019 |
|
C.MURUGAN Vs. SECRETARY TO GOVERNMENT
|
July 5, 2019 |
|
C.N. PRATHEEBA Vs. SYNDICATE, ANNA UNIVERSITY
|
May 22, 2019 |
|
C.N.PRATHEEBA Vs. INSPECTOR OF POLICE
|
April 30, 2019 |
|
C.NIRMAL KUMAR Vs. SECRETARY TO GOVERNMENT
|
March 18, 2019 |
|
C.P.AQUACULTURE (INDIA) PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 7, 2019 |
|
C.PADMAVATHI Vs. K.T.ANBALAGAN
|
June 3, 2019 |
|
C.PANDIYAN Vs. RAJA RAJA CHOZHAN
|
January 25, 2019 |
|
C.PERIYASWAMI @ THANGAVELU Vs. ELECTION COMMISSION OF INDIA
|
May 16, 2019 |
|
C.PRABHU Vs. DISTRICT COLLECTOR
|
January 7, 2019 |
|
C.PUSHPAVALLI Vs. STATE OF TAMIL NADU
|
August 29, 2019 |
|
C.RAGUPATHY Vs. STATE OF TAMIL NADU
|
July 8, 2019 |
|
C.RAJ Vs. STATE
|
December 3, 2019 |
|
C.RAJA Vs. KUPPUSAMY
|
January 3, 2019 |
|
C.RAJAKUMARI Vs. STATE OF TAMIL NADU
|
November 28, 2019 |
|
C.RAJKUMAR Vs. COMMISSIONER OF POLICE
|
July 12, 2019 |
|
C.RAJMOHAN Vs. STATE
|
August 29, 2019 |
|
C.RAMAIAH Vs. A.KOTHAI ATCHI
|
November 18, 2019 |
|
C.RAMAKRISHNAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
February 26, 2019 |
|
C.RAMU Vs. SUPERINTENDENT OF POLICE
|
January 18, 2019 |
|
C.RANGANATHAN Vs. REGISTRAR GENERAL
|
March 21, 2019 |
|
C.RAVI Vs. SULOCHANA
|
December 6, 2019 |
|
C.RAVICHANDIRAN Vs. SUPERINTENDENT OF POLICE
|
May 8, 2019 |
|
C.RAVINDRAN Vs. STATE OF TAMIL NADU
|
August 27, 2019 |
|
C.S. RICHES TRANSPORTS (GOODS TRANSPORTERS) Vs. T.M. OOSMAN HAJI AND CO.
|
October 24, 2019 |
|
C.S.SEKAR Vs. STATE
|
April 16, 2019 |
|
C.SAMY Vs. STATE
|
December 17, 2019 |
|
C.SANKAR Vs. INSPECTOR OF POLICE
|
January 10, 2019 |
|
C.SATHIYARAJ Vs. INSPECTOR OF POLICE
|
May 8, 2019 |
|
C.SELVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
December 13, 2019 |
|
C.SELVARAJ Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 18, 2019 |
|
C.SENTHIL KUMAR Vs. COMMISSIONER OF SUGARS
|
March 15, 2019 |
|
C.SOMASUNDARAM Vs. ASSISTANT COMMISSIONER
|
October 18, 2019 |
|
C.SUBRAMANI Vs. SUPERINTENDENT OF POLICE
|
May 30, 2019 |
|
C.SURENDHAR Vs. DIRECTOR GENERAL OF POLICE
|
November 13, 2019 |
|
C.T. KIRUBA Vs. JOINT COMMISSIONER HR & C.E., ADMINISTRATION DEPARTMENT
|
September 13, 2019 |
|
C.THANGAMUTHU Vs. SECRETARY, ENVIRONMENT & FOREST DEPARTMENT
|
September 13, 2019 |
|
C.V. RAMBABU Vs. V.S. CHANDRASEKARAN AND ORS.
|
March 1, 2019 |
|
C.V.MANICANTAN Vs. STATE BANK OF INDIA
|
January 22, 2019 |
|
C.VAIYAPURI Vs. RAJATHI
|
February 27, 2019 |
|
C.VARVEL Vs. STATE
|
December 11, 2019 |
|
C.VELUCHAMY Vs. SUPERINTENDENT OF POLICE
|
October 22, 2019 |
|
C.VELUCHAMY Vs. SUPERINTENDENT OF POLICE
|
October 22, 2019 |
|
C.VENKATACHALAM Vs. INSPECTOR OF POLICE THEEVATTIPATTI POLICE STATION
|
March 25, 2019 |
|
CALCUTTA CANVAS CO. Vs. THE UNION OF INDIA AND ORS.
|
September 6, 2019 |
|
CALDERYS INDIA REFRACTORIES LTD. Vs. SAINT GOBAIN GLASS INDIA LTD.
|
November 19, 2019 |
|
CAMICERIA APPARELS INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY
|
February 4, 2019 |
|
CANAGARADJOU Vs. LAND ACQUISITION OFFICER
|
June 4, 2019 |
|
CANARA BANK Vs. RADHA
|
September 10, 2019 |
|
CAPARO ENGINEERING INDIA LTD. Vs. ASSISTANT COMMISSIONER
|
December 16, 2019 |
|
CAPLIN POINT LABORATORIES LTD. Vs. A.G.PANNEERSELVAM
|
October 25, 2019 |
|
CARBOLINE (INDIA)PVT. LTD. Vs. ASSISTANT COMMISSIONER (ST)
|
November 18, 2019 |
|
CARBORUNDUM UNIVERSAL LIMITED Vs. SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION
|
July 1, 2019 |
|
CARENOW MEDICAL PRIVATE LIMITED Vs. COMMISSIONER OF GST & CENTRAL EXCISE
|
June 6, 2019 |
|
CARISTA HERBAL PRODUCTS(P) LTD Vs. COMMISSIONER OF CENTRAL EXCISECUSTOMS
|
January 18, 2019 |
|
CARITAS INDIA Vs. UNION OF INDIA
|
July 3, 2019 |
|
CASTROL LIMITED Vs. SPAZE INTERNATIONAL
|
January 23, 2019 |
|
CASTROL LIMITED Vs. JAY BHARAT PETROLEUM PRODUCTS CO. (INDIA)
|
September 25, 2019 |
|
CATERPILLAR INDIA PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 12, 2019 |
|
CATHERINE CHIU Vs. UNION OF INDIA
|
July 4, 2019 |
|
CBC FASHIONS (ASIA) PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER
|
August 6, 2019 |
|
CBM COLLEGE Vs. M.MOHANAVEL
|
September 4, 2019 |
|
CEEBROS Vs. G. RAJABAI AND ORS.
|
October 22, 2019 |
|
CEMENT @ RAVIKUMAR Vs. STATE OF TAMIL NADU
|
November 8, 2019 |
|
CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER
|
November 14, 2019 |
|
CENTRAL BANK OF INDIA Vs. SHANTHI RAJKUMAR AND ORS.
|
September 16, 2019 |
|
CENTRAL BANK OF INDIA REGIONAL OFFICE Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
July 16, 2019 |
|
CENTRAL ORGANISATION OF TAMIL NADU Vs. COMMISSIONER OF LABOUR
|
November 4, 2019 |
|
CHAIRMAN Vs. B.SUBBULAKSHMI
|
November 11, 2019 |
|
CHAIRMAN Vs. INSPECTOR OF LABOUR
|
November 19, 2019 |
|
CHAIRMAN TEACHERS RECRUITMENT BOARD Vs. M. KARPAGAM
|
April 24, 2019 |
|
CHAIRMAN, CHENNAI PORT TRUST, CHENNAI Vs. MADRAS PORT TRUST RAILWAYMENS UNION
|
March 11, 2019 |
|
CHAIRMAN, INDIRA INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. STATE OF TAMIL NADU
|
July 10, 2019 |
|
CHAMBALA TEA FACTORY (P) LTD. Vs. TEA BOARD OF INDIA
|
November 5, 2019 |
|
CHANDAN PHARMACEUITALS CORPORATION Vs. P. K. JALAN
|
October 16, 2019 |
|
CHANDRA Vs. DISTRICT COLLECTOR, NAMAKKAL, NAMAKKAL DISTRICT
|
July 9, 2019 |
|
CHANDRA Vs. M.DEVENDRAN
|
April 5, 2019 |
|
CHANDRA Vs. RAJENDIRAN
|
November 28, 2019 |
|
CHANDRA Vs. DISTRICT COLLECTOR RAMANATHAPURAM
|
June 28, 2019 |
|
CHANDRA AND ORS. Vs. K. MATHIAZHAGAN AND ORS.
|
November 25, 2019 |
|
CHANDRA SUNDARARAJ AND ORS. Vs. C.M. DHINAKARAN AND ORS.
|
October 14, 2019 |
|
CHANDRAKALA MEHTA Vs. VIJAYARAM KUMAR
|
February 12, 2019 |
|
CHANDRAN Vs. STATE
|
November 1, 2019 |
|
CHANDRAN Vs. SUPERINTENDENT OF POLICE TENKASI
|
December 18, 2019 |
|
CHANDRAN SANNASI Vs. UNION OF INDIA
|
June 12, 2019 |
|
CHANDRASEKARAN Vs. STATE
|
September 30, 2019 |
|
CHANDRESWARI Vs. R.KILAVAN
|
March 21, 2019 |
|
CHANDRIKA Vs. REVENUE DIVISIONAL OFFICER
|
April 29, 2019 |
|
CHANDRU Vs. MULTI SPECIALITY LAB SERVICES PVT. LTD
|
March 4, 2019 |
|
CHANDRU Vs. INSPECTOR OF POLICE, NALLUR POLICE STATION, NAMAKKAL DISTRICT
|
October 30, 2019 |
|
CHARLES Vs. ASSISTANT ENGINEER (WATER RESOURCE DEPARTMENT)
|
December 5, 2019 |
|
CHARLES Vs. S.MUTHU
|
June 11, 2019 |
|
CHARLESRAJ Vs. STATE REP BY INSPECTOR OF POLICE
|
January 21, 2019 |
|
CHAUDHARY AVADHESH KUMAR Vs. VOLLEYBALL FEDERATION OF INDIA
|
March 6, 2019 |
|
CHELLADURAI Vs. INSPECTOR OF POLICE
|
November 11, 2019 |
|
CHELLADURAI AND ORS. Vs. STATE AND ORS.
|
August 28, 2019 |
|
CHELLAM Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
November 5, 2019 |
|
CHELLAPPA Vs. STATE OF TAMIL NADU
|
November 23, 2019 |
|
CHELLAPPA & CO Vs. J.MARIYA AMALRAJ
|
January 23, 2019 |
|
CHEMECH LABORATORIES LTD, Vs. APPELLANT ASSISTANT
|
June 14, 2019 |
|
CHEMPLAST SANMAR LIMITED Vs. STATE OF TAMIL NADU
|
December 16, 2019 |
|
CHENNAI ANANDA BHAVAN, KERALA Vs. ADYAR ANANDA BHAVAN SWEETS & SNACKS
|
September 23, 2019 |
|
CHENNAI BUNKERING TERMINAL PRIVATE LIMITED Vs. BOARD OF TRUSTEES
|
April 30, 2019 |
|
CHENNAI KOYAMBEDU MARKET Vs. GOVERNMENT OF TAMIL NADU
|
March 13, 2019 |
|
CHENNAI KOYAMBEDU WHOLESALE ANNA FRUIT MARKET Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
August 16, 2019 |
|
CHENNAI METRO WATER SUPPLY Vs. A.PARANJOTHI
|
April 29, 2019 |
|
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. SUBHASH PROJECTS AND MARKETING LTD
|
August 14, 2019 |
|
CHENNAI NON WOVENS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
July 11, 2019 |
|
CHENNAI PETROLEUM CORPORATION LIMITED Vs. PRESIDING OFFICER, DEPUTY COMMISSIONER OF LABOUR
|
November 13, 2019 |
|
CHENNAI PETROLEUM CORPORATION LIMITED Vs. DEPUTY COMMISSIONER (CT)-III
|
January 18, 2019 |
|
CHENNAI PORT TRUST Vs. SPECIAL COMMISSIONER
|
June 11, 2019 |
|
CHENNAI SRI KALIKAMBAL KAMATESWARA DEVASTHANAM Vs. J.V. MANI ACHARI
|
November 13, 2019 |
|
CHENNAI YETRUMATHI VALAGA UZHIYARGAL MATRUM PODHU THOZHILALAR SANGAM Vs. COMMISSIONER OF LABOUR DMS COMPOUND TEYNAMPET CHENNAI
|
June 19, 2019 |
|
CHENNAMMAL Vs. ASSISTANT ENGINEER
|
November 11, 2019 |
|
CHENNIAPPAN Vs. VALLIAMMAL
|
September 19, 2019 |
|
CHENNIMALAI NANBARGAL MANAMAKIL NALA SANGAM Vs. GOVERNMENT OF TAMIL NADU
|
July 30, 2019 |
|
CHESLIND TEXTILES LTD. Vs. THE REGISTRAR/PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
December 16, 2019 |
|
CHETTINAD CEMENT CORPORATION LTD Vs. TATE OF TAMIL NADU
|
January 25, 2019 |
|
CHETTINAD CEMENT CORPORATION LTD Vs. PRINCIPAL SPECIAL COMMISSIONER
|
July 17, 2019 |
|
CHETTINAD CEMENT CORPORATION PVT LTD Vs. STATE OF TAMIL NADU
|
August 9, 2019 |
|
CHIDAMBARAM CO-OPERATIVE URBAN BANK LTD. Vs. CHIDAMBARAM MUNICIPALITY
|
November 12, 2019 |
|
CHIDAMBARAM PILLAI Vs. A.P.NAMACHIVAYAM
|
February 4, 2019 |
|
CHIEF ADMINISTRATIVE OFFICER Vs. E.HARIKRISHNAN
|
April 5, 2019 |
|
CHIEF ADMINISTRATIVE OFFICER Vs. E.HARIKRISHNAN
|
January 4, 2019 |
|
CHIEF ADMINISTRATIVE OFFICER, AIR FORCE ADMINISTRATIVE COLLEGE Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
May 16, 2019 |
|
CHIEF EDUCATIONAL OFFICER CUDDALORE DISTRICT Vs. P.MOHANRAJ
|
January 11, 2019 |
|
CHIEF ENGINEER Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
|
November 14, 2019 |
|
CHIEF ENGINEER (PERSONNEL),TAMILNADU ELECTRICITY BOARD Vs. PRESIDING OFFICER, III ADDITIONAL LABOUR COURT
|
April 11, 2019 |
|
CHIEF ENGINEER/CN/SOUTH/MS SOUTHERN RAILWAY Vs. M.R.K.R.RAIL ONE
|
April 8, 2019 |
|
CHIEF ENGINEER/CN/SOUTH/MS SOUTHERN RAILWAY Vs. RAIL ONE PROJECTS PVT. LTD
|
June 11, 2019 |
|
CHIEF EXECUTIVE FORMERLY JAWAHARLAL NEHRU SUGAR MILLS PERAMBALUR SUGAR MILLS LTD Vs. JOINT DIRECTOR OF INDUSTRIES SAFETY
|
July 8, 2019 |
|
CHIEF MANAGER Vs. SOUTHERN GOLD PVT LTD.
|
January 22, 2019 |
|
CHIEF MANAGER PUNJAB NATIONAL BANK Vs. M.V.DILLIBABU
|
April 24, 2019 |
|
CHIEF MANAGER, PUNJAB NATIONAL BANK, CHENNAI Vs. M V DILLIBABU
|
March 7, 2019 |
|
CHINAPPAN Vs. AYEEMMAL
|
December 17, 2019 |
|
CHINNA DURAI Vs. INSPECTOR OF POLICE TIRUNELVELI TALUK POLICE STATION
|
October 4, 2019 |
|
CHINNADURAI Vs. STATE OF TAMIL NADU
|
December 20, 2019 |
|
CHINNADURAI Vs. STATE
|
April 8, 2019 |
|
CHINNADURAI Vs. STATE OF TAMIL NADU
|
August 1, 2019 |
|
CHINNAIAH Vs. CHAIRMAN
|
January 3, 2019 |
|
CHINNAIYAN Vs. STATE
|
December 3, 2019 |
|
CHINNAMAYIL Vs. REVENUE DIVISIONAL OFFICER
|
July 17, 2019 |
|
CHINNAMMAL Vs. P.N.NATARAJAN
|
April 3, 2019 |
|
CHINNAMMAL @ SUBBATHAL Vs. R.KRISHNAN
|
December 20, 2019 |
|
CHINNAPPAN Vs. PALANIYANDI
|
August 21, 2019 |
|
CHINNARAJ Vs. STATE
|
September 23, 2019 |
|
CHINNARASU Vs. ANBU @ ANBAZHAGAN
|
November 20, 2019 |
|
CHINNASAMI Vs. KALIAMMAL
|
November 28, 2019 |
|
CHINNASAMY Vs. PERIYASAMY
|
February 22, 2019 |
|
CHINNASAMY Vs. REVENUE DIVISIONAL OFFICER, DEVAKOTTAI, SIVAGANGAI DISTRICT
|
March 25, 2019 |
|
CHINNASAMY Vs. STATE BY INSPECTOR OF POLICE
|
March 15, 2019 |
|
CHINNASAMY Vs. DISTRICT COLLECTOR
|
January 3, 2019 |
|
CHINNASWAMY GANESAN Vs. UNION OF INDIA
|
November 26, 2019 |
|
CHIRSTU KULA ASHRAM MANAVAR KURUKULAM Vs. DISTRICT CHILD PROTECTION OFFICER
|
December 6, 2019 |
|
CHITHIRAIVEL Vs. STATE
|
September 19, 2019 |
|
CHITHRA Vs. STATE
|
February 21, 2019 |
|
CHITHRA KUMAR Vs. AARTHI AMARENDRA
|
July 2, 2019 |
|
CHITRA Vs. ADDITIONAL DISTRICT SUPERINTENDENT OF POLICE
|
May 8, 2019 |
|
CHITRA AND ORS. Vs. RAJAN AND ORS.
|
September 26, 2019 |
|
CHITRAHAR TRADERS Vs. ASSISTANT COMMISSIONER (CT), ASSESSMENT CUDDALORE TALUK
|
October 31, 2019 |
|
CHITTI BABU Vs. PADMALAKSHMI
|
July 23, 2019 |
|
CHOCKALINGA THEVAR Vs. SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT
|
November 8, 2019 |
|
CHOLAMANDALAM Vs. DIRECTOR GENERAL OF POLICE ,TAMIL NADU POLICE HEAD QUARTERS
|
August 14, 2019 |
|
CHOLAMANDALAM INVESTMENT Vs. STATE OF TAMIL NADU
|
September 25, 2019 |
|
CHOOLAIMEDU Vs. DEPUTY COMMISSIONER OF LABOUR
|
December 10, 2019 |
|
CHOWEL INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
|
January 10, 2019 |
|
CHRISTIAN EDUCATIONAL DEVELOPMENT TRUST Vs. INDIA COUNCIL FOR TECHNICAL EDUCATION
|
April 30, 2019 |
|
CHRISTIANS Vs. STATE BANK OF TRAVANCORE (ASSOCIATE OF STATE BANK OF INDIA)
|
January 11, 2019 |
|
CHRISTINA MANOHARAN Vs. KINSLEY JABAKUMAR
|
August 21, 2019 |
|
CHRISTOPHER Vs. INSPECTOR OF POLICE, KOTTRICODE POLICE STATION
|
October 21, 2019 |
|
CHRISTU DANAM IVY LEELADANAM Vs. UNION OF INDIA
|
June 20, 2019 |
|
CHRISTY PRABHAKARAN
Vs. STATE
|
September 5, 2019 |
|
CHROMEPET G.S.T. SALAI PUDUVAINAGAR SIRUTHOZHIL VYAPARIGAL MUNNETRA SANGAM Vs. SECRETARY TO GOVT. MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
February 21, 2019 |
|
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. STATE OF TAMIL NADU
|
July 31, 2019 |
|
CHURCH OF SOUTH INDIA TRUST ASSOCIATION AND ORS. Vs. M. RAMESH
|
October 1, 2019 |
|
CITY MOBILES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 18, 2019 |
|
CITY UNION BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 18, 2019 |
|
CLAIMS MANAGE, SHRIRAM GENERAL INSURANCE CO LTD Vs. P. KANDAMMAL
|
March 6, 2019 |
|
CMR TOYOTSU ALUMINIUM INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER
|
August 2, 2019 |
|
CMRL EMPLOYEES UNION Vs. MINISTRY OF HOUSING AND URBAN AFFAIRS
|
October 25, 2019 |
|
COGNIZANT TECHNOLOGY SOLUTIONS INDIA (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 5, 2019 |
|
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, LARGE TAX PAYER UNIT
|
September 6, 2019 |
|
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 25, 2019 |
|
COIMBATORE JEWELLERY MANUFACTURERS ASSOCIATION Vs. CHIEF ELECTION COMMISSIONER OF INDIA
|
April 5, 2019 |
|
COIMBATORE MUSLIM RELIEF FUND Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
|
October 15, 2019 |
|
COIMBATORE POPULAR SPINNING MILLS LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
December 18, 2019 |
|
COLLECTOR KRISHNAGIRI Vs. K. KRISHNAVENI
|
September 3, 2019 |
|
COLOUR CASTLE OWNERS SOCIETY Vs. COLOUR HOMES DEVELOPERS PVT LTD
|
September 17, 2019 |
|
COMMERCIAL TAX OFFICER Vs. R.JAYAKUMAR
|
January 2, 2019 |
|
COMMISSIONER
MADURAI CORPORATION Vs. M.MUTHURAMALINGAM
|
September 5, 2019 |
|
COMMISSIONER
SANKARANKOVIL MUNICIPALITY Vs. N.MAHALAKSHMI
|
December 12, 2019 |
|
COMMISSIONER Vs. FIT PERSON ASSISTANT COMMISSIONER
|
December 2, 2019 |
|
COMMISSIONER Vs. THOOTHUKUDI NAGARATCHI MANAGARATCHI OYYOOTHIYA ALU
|
November 18, 2019 |
|
COMMISSIONER Vs. BABU
|
November 13, 2019 |
|
COMMISSIONER Vs. STATE OF TAMIL NADU
|
February 28, 2019 |
|
COMMISSIONER Vs. V NARAYANANTAHSILDAR
|
January 18, 2019 |
|
COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION Vs. B. KULASEKAR
|
February 26, 2019 |
|
COMMISSIONER CORPORATION OF CHENNAI Vs. SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY
|
September 18, 2019 |
|
COMMISSIONER CORPORATION OF CHENNAI, RIPPON BUILDINGS, CHENNAI Vs. T. KALPANA
|
August 21, 2019 |
|
COMMISSIONER MARAKANNAM PANCHAYAT UNION MARAKKANAM Vs. D.SARAVANAN
|
June 10, 2019 |
|
COMMISSIONER OF BISHOP, THOOTHUKUDI Vs. R. AYYAMPERUMAL NADAR
|
December 18, 2019 |
|
COMMISSIONER OF C. EX., TRICHIRAPALLI Vs. MADRAS CEMENTS LTD.
|
June 20, 2019 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CHENNAI TELEPHONES
|
February 21, 2019 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. KANISHK STEEL INDUSTRIES LTD.
|
March 26, 2019 |
|
COMMISSIONER OF CUSTOMS Vs. VOLEX INTERCONNECT INDIA PVT. LTD.
|
March 15, 2019 |
|
COMMISSIONER OF CUSTOMS Vs. CITY OFFICE EQUIPMENT
|
April 25, 2019 |
|
COMMISSIONER OF CUSTOMS Vs. PARAGON CHEMICALS
|
April 8, 2019 |
|
COMMISSIONER OF CUSTOMS Vs. SYMRISE PRIVATE LIMITED
|
March 7, 2019 |
|
COMMISSIONER OF CUSTOMS Vs. DURAIAPPA
|
June 24, 2019 |
|
COMMISSIONER OF CUSTOMS Vs. CITY OFFICE EQUIPMENT
|
April 25, 2019 |
|
COMMISSIONER OF CUSTOMS (AIR), MEENAMBAKAM Vs. WIPRO LTD. AND ORS.
|
April 4, 2019 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. GOVT. OF TAMIL NADU, REP. BY ITS DISTRICT COLLECTOR, COIMBATORE
|
August 20, 2019 |
|
COMMISSIONER OF CUSTOMS, TUTICORIN Vs. HIGH RANGE SPICES
|
August 20, 2019 |
|
COMMISSIONER OF GST & CENTRAL EXCISE CHENNAI SOUTH Vs. LARSEN & TOUBRO LTD
|
December 6, 2019 |
|
COMMISSIONER OF INCOME Vs. RAJWANTI PROPERTIES PVT. LTD.
|
July 24, 2019 |
|
COMMISSIONER OF INCOME TAX
Vs. R.N.JAYAPRAKASH
|
February 28, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. CELEBRITY FASHIONS LTD.
|
June 25, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. METROPOLITAN TRANSPORT
|
July 9, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND FINANCE LTD
|
February 27, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIRAM INVESTMENTS
|
February 21, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. RANE TRW STEERING SYSTEMS LTD
|
January 4, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. CHOLAMANDALAM MS GENERAL
|
January 28, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. APOLLO INFRASTRUCTURE PROJECTS FINANCE CO. LTD
|
January 23, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. MADURA COATS LTD.
|
November 1, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. WHEELS INDIA LTD.
|
June 11, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. SOWSWE CONSULTANTS PVT. LTD.
|
December 2, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. KEC INTERNATIONAL LTD.
|
December 2, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. S&S POWER SWITCHGEAR LIMITED
|
June 19, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. PARRY AND COMPANY LIMITED
|
June 7, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MACHINE WORKS LTD.
|
February 13, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. VISWAMS
|
April 15, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. CITY UNION BANK LTD
|
April 15, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. TVS MOTORS LIMITED
|
July 3, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. VAANI ESTATES PVT. LTD.
|
April 4, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. RAJAPALAYAM MILLS LTD
|
April 23, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. S.GOWRI
|
February 21, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE COMPANY
|
June 14, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. CHETTINAD LIGNITE TRANSPORT SERVICES PRIVATE LIMITED
|
April 3, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. T.ANI CHANDRA KALA
|
April 1, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED
|
January 18, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. BANNARI AMMAN SUGARS LIMITED
|
January 28, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. M. P. PURUSHOTHAMAN
|
August 5, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. TAMILNADU URBAN DEVELOPMENT FUND
|
February 11, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. MUTHURAMALINGAM MODERN RICE MILL
|
February 20, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. TVS ELECTRONICS LIMITED
|
March 19, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. CHAKIAT AGENCIES PVT. LIMITED
|
March 26, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. CAVINKARE PRIVATE LIMITED
|
March 14, 2019 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. BHARAT OVERSEAS BANK LIMITED
|
February 27, 2019 |
|
COMMISSIONER OF INCOME TAX SALEM Vs. ST.MARY'S CHRISTIAN CHARITABLE TRUST
|
September 3, 2019 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SWELECT ENERGY SYSTEMS LTD.
|
January 7, 2019 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ETA TRAVEL AGENCY (P.) LTD.
|
June 26, 2019 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SHRIRAM PROPERTIES
|
November 13, 2019 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. M/S INDIA CEMENTS LTD ,
|
August 5, 2019 |
|
COMMISSIONER OF INCOME TAX, CHENNAI-III Vs. SEVEN SEAS DISTILLERY
|
December 3, 2019 |
|
COMMISSIONER OF INCOME TAX, CIRCLE-1 Vs. V.O. CHIDAMBARANAR PORT TRUST
|
June 19, 2019 |
|
COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 2 Vs. SRI PARAMESWARI SPINNING MILLS PRIVATE LIMITED
|
July 1, 2019 |
|
COMMISSIONER OF INCOME TAX-III Vs. KONGARAR SPINNERS LIMITED
|
June 10, 2019 |
|
COMMISSIONER OF INCOME TAX-LTU Vs. HYUNDAI MOTOR INDIA LTD
|
September 6, 2019 |
|
COMMISSIONER OF INCOME-TAX Vs. UNITED INDIA INSURANCE COMPANY
|
September 19, 2019 |
|
COMMISSIONER OF INCOME-TAX I Vs. CHETTINAD LIGNITE TRANSPORT SERVICES PRIVATE LIMITED
|
March 12, 2019 |
|
COMMISSIONER OF INCOME-TAX-I COIMBATORE Vs. NANCO RUBBER & PLASTICS LTD.
|
March 14, 2019 |
|
COMMISSIONER OF LAND ADMINISTRATION Vs. SUVI GNANA THEEPAM
|
November 11, 2019 |
|
COMMISSIONER OF LAND ADMINISTRATION Vs. G.JEBAKUMAR JEBAMANI
|
November 11, 2019 |
|
COMMISSIONER OF SERVICE TAX Vs. BHARAT SANCHAR NIGAM LIMITED
|
February 21, 2019 |
|
COMMISSIONER, COMMISSIONER, UDUMALPET MUNICIPALITY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
November 18, 2019 |
|
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE DEPARTMENT Vs. REGIONAL LABOUR COMMISSIONER
|
October 3, 2019 |
|
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE DEPARTMENT Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
|
October 3, 2019 |
|
COMMISSIONER, WEST ARNI PANCHAYAT UNION Vs. ST JOSEPH SOCIAL WELFARE CENTRE
|
March 25, 2019 |
|
COMMISSIONER,TRICHIRAPPALLI CITY MUNICIPAL ADMINISTRATION Vs. O.GNANASEKARAN
|
October 31, 2019 |
|
COMMR. OF CUS. (AIRPORT AND CARGO), CHENNAI Vs. E.I.D. PARRY INDIA LTD.
|
July 22, 2019 |
|
CONSOLIDATED CONSTRUCTION CONSORTIUM LTD Vs. SOFTWARE TECHNOLOGY PARKS OF INDIASRINIVASAN,
|
January 2, 2019 |
|
CONSULTING ENGINEERING SERVICES (INDIA) PVT. LTD. Vs. PROJECT DIRECTOR TAMIL NADU ROAD SECTOR PROJECT II
|
April 30, 2019 |
|
CONTROLLER OF STORES Vs. GEE CAB INDUSTRIES LIMITED
|
July 5, 2019 |
|
CONVINIO SHOPPING NINE 2 NINE Vs. OLYMPIA OPALINE OWNERS ASSOCIATION
|
March 4, 2019 |
|
CORAMANDAL AGENCIES Vs. STATE
|
October 22, 2019 |
|
CORPORATE MANAGER Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 21, 2019 |
|
CORPORATION OF CHENNAI Vs. UMA DEVI
|
January 3, 2019 |
|
CORRESPONDENT Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
January 24, 2019 |
|
CORRESPONDENT Vs. S.SOPHI SHAVRIN AASHICKA
|
March 14, 2019 |
|
CORRESPONDENT Vs. GOVERNMENT OF TAMIL NADU
|
January 9, 2019 |
|
CORRESPONDENT CHRISTIAN MATRICULATION HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
|
September 10, 2019 |
|
CORRESPONDENT HYRATHUL JAMALIA HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
|
December 9, 2019 |
|
CORRESPONDENT, HOLY FAMILY GIRLS HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
|
April 24, 2019 |
|
CORRESPONDENT, R.C. MIDDLE SCHOOL Vs. STATE OF TAMIL NADU
|
April 1, 2019 |
|
COTTON BLOSSOM (INDIA) PVT Vs. REGIONAL PROVIDENT FUND COMMISSIONER - II
|
December 18, 2019 |
|
CUMBUM KOTTAIYAICHUTRI VEEDUGAL KADAIGAL KATTI KUDIYIRUPPOR NALA SANGAM Vs. STATE OF TAMIL NADU
|
November 11, 2019 |
|
CURRENT ELECTRICALS LIMITED Vs. CHIEF ENGINEER/TRANSMISSION
|
July 17, 2019 |
|
D CHELLAIAH Vs. STATE BY INSPECTOR OF POLICE DVAC
|
April 25, 2019 |
|
D DEBORAL Vs. J RAJKUMAR
|
July 23, 2019 |
|
D JEYARAM Vs. CHIEF SECRETARY TO GOVERNMENT, PUBLIC (SPECIAL A) DEPARTMENT
|
February 4, 2019 |
|
D NAGALINGAM Vs. SECRETARY TO GOVERNMENT HOME (POLICE-VI) DEPARTMENT
|
March 20, 2019 |
|
D NEELA Vs. K V KUMAR
|
February 25, 2019 |
|
D NOBLE RAJ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
March 28, 2019 |
|
D R L (C) NO 1 - TIRUCHENGODE CO-OPERATIVE PRIMARY AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED Vs. PRESIDING OFFICER
|
June 21, 2019 |
|
D R LOGISTICS (P) LIMITED Vs. PRIDHVI ASSET RECONSTRUCTION AND SECURITIZATION COMPANY LTD
|
January 3, 2019 |
|
D RAJAMANICKAMMOORTHI Vs. M PASUPATHIAMMALBHAVANI
|
January 3, 2019 |
|
D RAMESH Vs. IDA SELVARAJ
|
August 14, 2019 |
|
D REVATHI Vs. STATE OF TAMIL NADU
|
April 30, 2019 |
|
D S KUMAR Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
|
April 24, 2019 |
|
D SIVABALAN Vs. PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT
|
October 4, 2019 |
|
D SRINIVASAN Vs. F X DENNY (DECEASED)
|
January 21, 2019 |
|
D SUMEETHRA @ PHOORNIMA Vs. STATE OF TAMIL NADU
|
March 20, 2019 |
|
D UMAPATHY Vs. GOVERNMENT OF TAMIL NADU
|
June 21, 2019 |
|
D. BALASINGAM Vs. INSPECTOR OF POLICE, PUDUCHATRAM POLICE STATION
|
August 13, 2019 |
|
D. BASKARAN Vs. DEPUTY REGISTRAR OF TRADE MARKS
|
April 5, 2019 |
|
D. BHAKTHAVACHALAM Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
|
September 4, 2019 |
|
D. BHAVANANTHAN Vs. STATE
|
July 18, 2019 |
|
D. BHUVANA Vs. CHIEF EDUCATIONAL OFFICER
|
September 4, 2019 |
|
D. CHELLAIAH Vs. STATE
|
April 25, 2019 |
|
D. DESILVA DANIEL RAJ Vs. STATE
|
June 12, 2019 |
|
D. DHAKSHINAMOORTHY Vs. M.DEEPA
|
April 22, 2019 |
|
D. DHANRAJ Vs. TAMIL NADU HOUSING BOARD
|
August 20, 2019 |
|
D. DINESH KUMAR Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
February 21, 2019 |
|
D. ELUMALAI Vs. PARVATHI
|
June 27, 2019 |
|
D. GANESAN Vs. CHAIRMAN SPECIAL OFFICER
|
November 11, 2019 |
|
D. GNANAVEL Vs. SUB COLLECTOR, OFFICE OF THE SUB COLLECTOR, TIRUPATTUR
|
November 18, 2019 |
|
D. GOPAL Vs. ADDITIONAL CHIEF SECRETARY
|
October 16, 2019 |
|
D. JAYAMANI Vs. STATE
|
October 25, 2019 |
|
D. JEYABAL Vs. S. CHITRA
|
April 26, 2019 |
|
D. MALARVANAN Vs. JOINT COMMISSIONER, HR & CE DEPARTMENT
|
September 5, 2019 |
|
D. MANOHAR Vs. STATE TRANSPORT AUTHORITY
|
March 26, 2019 |
|
D. MARIA ANTHONYAMMAL Vs. TAMIL NADU HOUSING BOARD
|
September 25, 2019 |
|
D. MURUGAN Vs. SUPERINTENDENT OF POLICE, DHARMAPURI, DHARMAPURI DISTRICT
|
February 12, 2019 |
|
D. N. SUNDARI BAI Vs. A. G. NAGAMMAL BAI
|
October 15, 2019 |
|
D. NAMBIYAR Vs. INSPECTOR OF POLICE, JOLARPET POLICE STATION, VELLORE DISTRICT
|
May 30, 2019 |
|
D. PREMA KUMARI Vs. D. MUTHURAMAN
|
November 14, 2019 |
|
D. PRIMSON DEVARAJ MASILAMANI Vs. DEPUTY CHIEF REGIONAL MANAGER
|
March 12, 2019 |
|
D. PUGAZHENDHI AND ORS. Vs. THE MANAGEMENT OF BINNY LTD. AND ORS.
|
October 31, 2019 |
|
D. RAJENDRAN Vs. OIL & NATURAL GAS CORPORATION LTD
|
July 18, 2019 |
|
D. RAJESH Vs. V. KARTHIGA
|
June 19, 2019 |
|
D. RAJKUMAR Vs. INSPECTOR OF POLICE, OOMERABAD POLICE STATION
|
June 6, 2019 |
|
D. RAMDOSS Vs. STATE
|
February 15, 2019 |
|
D. RAVI Vs. SUPERINTENDENT OF POLICE, SATHUVACHARI, VELLORE DISTRICT
|
May 15, 2019 |
|
D. SENMOORTHY Vs. INSPECTOR OF POLICE, UTHANKARAI POLICE STATION
|
July 23, 2019 |
|
D. SIVABHARATHI Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, THENI, THENI DISTRICT
|
August 30, 2019 |
|
D. SOUNDARAJAN @ JOHNSON Vs. EBENEZER MARCUS KINDER GARDEN SCHOOL
|
March 15, 2019 |
|
D. SRIDEVI Vs. STATE OF TAMIL NADU
|
July 9, 2019 |
|
D. SYED YOUSUFF SAHIB Vs. ANWHAR RAAJHAA
|
October 25, 2019 |
|
D. VASANTHAMANI Vs. UNION OF INDIA
|
July 15, 2019 |
|
D. VELMURUGAN Vs. REVENUE DIVISIONAL OFFICER, KALLAKURICHI, VILLUPURAM DISTRICT
|
July 11, 2019 |
|
D. VINOTH KUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 7, 2019 |
|
D. DEVARAJAN Vs. ALPHONSA MARY
|
January 25, 2019 |
|
D.A.RAMAR Vs. STATE OF TAMIL NADU
|
January 22, 2019 |
|
D.ANANDA AMIRTHARAJ Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
June 28, 2019 |
|
D.AZHAKAR Vs. GOVERNMENT OF TAMIL NADU
|
January 18, 2019 |
|
D.B. ABISHWIN SUNDAR Vs. SECRETARY TO GOVT., MINISTRY OF HEALTH, GOVT. OF TAMIL NADU
|
August 28, 2019 |
|
D.BABU NATARAJAN Vs. B.JAGATHEESWARI
|
December 16, 2019 |
|
D.BHAVANRAJ Vs. RAJENDRAN
|
March 11, 2019 |
|
D.C.MANGALRAJ Vs. STATE OF TAMILNADU
|
June 28, 2019 |
|
D.CHANDRASEKARAN Vs. TAMILNADU AGRICULTURAL UNIVERSITY
|
April 9, 2019 |
|
D.DAISY Vs. SECRETARY TO GOVERNMENT
|
July 1, 2019 |
|
D.DEVI Vs. INSPECTOR GENERAL OF REGISTRATION
|
November 22, 2019 |
|
D.DHARMABALAN Vs. SECRETARY DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF TAMIL NADU
|
December 18, 2019 |
|
D.DURAI MURUGAN Vs. SUPERINTENDENT OF POLICE
|
October 17, 2019 |
|
D.FELIX THYAGARAJAN Vs. M.D.RADHAKRISHNAN
|
July 3, 2019 |
|
D.GANESAN Vs. COMMISSIONER OF SUGAR
|
April 2, 2019 |
|
D.GNANAMUTHU SELWIN Vs. SECRETARY TO GOVERNMENT
|
January 23, 2019 |
|
D.GOBIRAJAN Vs. SUPERINTENDENT OF POLICE, NAGAPATTINAM DISTRICT
|
March 5, 2019 |
|
D.HARISH Vs. V.JAYAMURUGAN
|
April 29, 2019 |
|
D.INDRANI, Vs. DIRECTOR OF ELEMENTARY EDUCATION,
|
October 21, 2019 |
|
D.JAYAKUMAR Vs. DISTRICT ENVIRONMENTAL IMPACT
|
February 22, 2019 |
|
D.JAYAKUMAR Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
|
April 4, 2019 |
|
D.K.RAJENDRAN Vs. SUPERINTENDENT OF POLICE
|
January 2, 2019 |
|
D.KALIAPERUMAL Vs. SUPERINTENDING ENGINEER, TANGEDCO
|
February 19, 2019 |
|
D.KARTHIKEYAN Vs. STATE OF TAMILNADU
|
June 11, 2019 |
|
D.KOILPITCHAI Vs. SENIOR MANAGER
|
November 21, 2019 |
|
D.KULASEKARAN Vs. MANAGING DIRECTOR
|
December 2, 2019 |
|
D.KUMAR Vs. COMMISSIONER OF POLICE
|
January 23, 2019 |
|
D.KURALARASAN Vs. JOINT SECRETARY
|
May 8, 2019 |
|
D.L.VASANTHAKUMAR @ VEERVASANTHAKUMAR Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
|
August 16, 2019 |
|
D.M.SILKS Vs. AUTHORISED OFFICER TAMIL NADU MERCANTILE BANK LTD.
|
December 20, 2019 |
|
D.MALLINATH JAIN Vs. D.NALINI
|
December 18, 2019 |
|
D.MANI Vs. DISTRICT COLLECTOR
|
September 4, 2019 |
|
D.NAGALINGAM Vs. SECRETARY TO GOVERNMENT
|
April 2, 2019 |
|
D.PADMANABHAN Vs. NELLAI UMA CHIT FUNDS PRIVATE LTD.
|
April 25, 2019 |
|
D.PAUL DANIEL Vs. ACCOUNTANT GENERAL
|
January 9, 2019 |
|
D.PITCHAI MUTHU Vs. COMMISSIONER OF POLICE
|
September 4, 2019 |
|
D.R.TEXTILES AND GARMENTS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 24, 2019 |
|
D.RAGHU Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
March 13, 2019 |
|
D.RAJAN Vs. TRANSPORT COMMISSIONER
|
April 24, 2019 |
|
D.RAMAMOHANADURAI Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT
|
October 10, 2019 |
|
D.RAMESHKUMAR Vs. STATE OF TAMIL NADU
|
March 6, 2019 |
|
D.RANI Vs. DISTRICT COLLECTOR
|
March 29, 2019 |
|
D.ROSELIN JOYCE Vs. P.PARVATHY
|
April 9, 2019 |
|
D.S.JAGANNATHAN Vs. COMMISSIONER
|
April 15, 2019 |
|
D.S.ROBERT JESUDOSS Vs. F.ANTONY CAROLOINE
|
April 5, 2019 |
|
D.SELVA RANI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
|
November 28, 2019 |
|
D.SELVAKUMAR Vs. STATE OF TAMIL NADU
|
October 3, 2019 |
|
D.SELVAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
November 27, 2019 |
|
D.SELVAMBIGAI Vs. DIRECTOR
|
November 11, 2019 |
|
D.SELWYN Vs. DISTRICT COLLECTOR
|
April 10, 2019 |
|
D.SIVAKUMAR Vs. DISTRICT COLLECTOR & CHAIRMAN
|
November 14, 2019 |
|
D.SOODAMANI Vs. VIJAYA BANK
|
September 16, 2019 |
|
D.SUBRAMANIAN Vs. INSPECTOR OF POLICE
|
July 22, 2019 |
|
D.THANGADURAIBHARATHIAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
February 18, 2019 |
|
D.THAYANANTH Vs. STATE
|
April 25, 2019 |
|
D.V.KISHORE Vs. MANAGING DIRECTOR
|
December 9, 2019 |
|
D.VARADARAJULU Vs. V.LAKSHMIKANTHAMMA
|
December 11, 2019 |
|
D.VASANTHAKUMAR Vs. ANNA UNIVERSITY
|
February 14, 2019 |
|
D.VEDAMANI Vs. COMMISSIONER
|
January 23, 2019 |
|
D.VEEMARAJA Vs. STATE REP
|
January 8, 2019 |
|
D.VIVEK ANAND Vs. COMMISSIONER OF POLICE
|
December 11, 2019 |
|
DAEJUNG MOPARTS (P.) LTD. Vs. ASSISTANT COMMISSIONER OF CGST AND CENTRAL EXCISE, CHENNAI
|
June 13, 2019 |
|
DAIMLER FINANCIAL SERVICE Vs. SSPT LOGISTRICT
|
July 9, 2019 |
|
DAIMLER INDIA COMMERCIAL VEHICLES (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 5, 2019 |
|
DAKSH AGENCIES Vs. COMMERCIAL TAX OFFICER ANNA SALAI ASSSESSMENT CIRCLE CHENNAI
|
June 18, 2019 |
|
DAKSH AGENCIES Vs. COMMERCIAL TAX OFFICER
|
July 3, 2019 |
|
DALIT PANDIYAN Vs. RETURNING OFFICER AND ASSISTANT COMMISSIONER (EXERCISE)
|
May 15, 2019 |
|
DALMIA MAGNESITE CORPORATION Vs. STATE OF TAMIL NADU
|
December 31, 2019 |
|
DALMIA POWER LIMITED, Vs. ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 1
|
April 30, 2019 |
|
DAMODARA KONAR Vs. JAHANGIR
|
April 5, 2019 |
|
DAMODARASWAMY NARAYANASWAMY Vs. UNION OF INDIA
|
July 12, 2019 |
|
DANIEL RAJAMANI Vs. DISTRICT COLLECTOR
|
April 4, 2019 |
|
DANRAJ Vs. STATE REP BY INSPECTOR OF POLICE, CHENNAI
|
March 13, 2019 |
|
DAVID ASWATHAMAN PAUL SURESH Vs. UNION OF INDIA
|
July 12, 2019 |
|
DAWOODKHAN Vs. STATE REP. BY
|
August 22, 2019 |
|
DAWOODKHAN Vs. STATE REP. BY
|
August 22, 2019 |
|
DAYALAN Vs. NATESAN
|
July 17, 2019 |
|
DCW LIMITED Vs. APPELLATE DEPUTY COMMISSIONER
|
January 31, 2019 |
|
DEAN, VELAMMAL MEDICAL COLLEGE HOSPITAL AND RESEARCH INSTITUTE Vs. REEHANA HASMATH
|
June 25, 2019 |
|
DECCAN ENTERPRISES Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
April 3, 2019 |
|
DECCAN ENTERPRISES Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
September 13, 2019 |
|
DEEKAY EXPORTS LTD REP BY ITS MANAGING DIRECTOR Vs. UNION TERRITORY OF PUDUCHERRY, REP BY ITS CHIEF SECRETARY, PUDUCHERRY
|
March 29, 2019 |
|
DEEP JYOTHI PROJECTS PVT. LTD Vs. S. RUKUMANI
|
June 11, 2019 |
|
DEEPA Vs. SANTHOSHKUMAR
|
March 28, 2019 |
|
DEEPA SWAPNA Vs. SIVABAGYAM
|
December 19, 2019 |
|
DEEPAK KESAVLAL PARMAR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
October 1, 2019 |
|
DEEPAK TRANSPORT AGENCY Vs. MADRAS PHARMACEUTICALS
|
December 20, 2019 |
|
DEEPIKA Vs. G. SURESH
|
June 19, 2019 |
|
DEEPIKA TRANSPORTS Vs. GOVERNMENT OF TAMIL NADU
|
July 11, 2019 |
|
DELLNER INDIA PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF GST AND CENTRAL EXCISE
|
June 3, 2019 |
|
DELPHI TVS TECHNOLOGIES LIMITED Vs. ASSISTANT COMMISSIONER (ST)
|
September 9, 2019 |
|
DEPUTY CHIEF ENGINEER Vs. V.SATHYAMOORTHY
|
August 26, 2019 |
|
DEPUTY CHIEF ENGINEER/CONSTRUCTION Vs. UNION OF INDIA
|
July 2, 2019 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. GAY TRAVELS (P) LIMITED
|
February 22, 2019 |
|
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-II Vs. PREM TEXTILES INTERNATIONAL
|
March 28, 2019 |
|
DEPUTY DIRECTOR Vs. HINDUSTAN LEVER LIMITED
|
March 14, 2019 |
|
DEPUTY GENERAL MANAGER Vs. CENTRAL GOVERNMENT
|
April 22, 2019 |
|
DEPUTY GENERAL MANAGER Vs. APPELLATE AUTHORITY
|
October 1, 2019 |
|
DEPUTY GENERAL MANAGER (LPG-SALES), INDIAN OIL CORPORATION LTD Vs. M C MEYYAPPAN @ MANICKAM, S/O M CHOCKALINGAM
|
April 22, 2019 |
|
DEPUTY GENERAL MANAGER, STATE BANK OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
November 28, 2019 |
|
DEPUTY INSPECTOR GENERAL OF POLICEPOLICE Vs. R CHANDRAN
|
January 11, 2019 |
|
DESIYA MAKKAL SAKTHI KATCHI Vs. CHIEF ELECTION COMMISSIONER
|
February 13, 2019 |
|
DESIYA MAKKAL SAKTHI KATCHI Vs. UNION OF INDIA
|
October 31, 2019 |
|
DESIYA MURPOKKU TNPL OPPANTHA Vs. GOVERNMENT OF TAMIL NADU
|
June 17, 2019 |
|
DEVA @ DEVARAJ Vs. STATE OF INSPECTOR OF POLICE
|
March 12, 2019 |
|
DEVADOSS Vs. INSPECTOR OF POLICE, THIRUVALLUR TOWN POLICE STATION
|
March 6, 2019 |
|
DEVAGI Vs. PRESIDENT, TRINITY ACADEMY MATRICULATION HIGHER SECONDARY SCHOOL
|
March 11, 2019 |
|
DEVAKI AND ORS. Vs. MANICKAM
|
November 19, 2019 |
|
DEVANESAN SAMUEL Vs. STATE OF TAMIL NADU
|
June 17, 2019 |
|
DEVANGAR HIGHER SECONDARY SCHOOL Vs. S MANIMARAN
|
July 22, 2019 |
|
DEVARSHOLA TEA ESTATE Vs. ASSTT. PROVIDENT FUND COMMISSIONER
|
July 16, 2019 |
|
DEVARSHOLA TEA FACTORY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
September 19, 2019 |
|
DEVASHI ENTERPRISES Vs. JOINT COMMISSIONER
|
November 15, 2019 |
|
DEVAYAMMAL Vs. POOSAPPAN
|
November 28, 2019 |
|
DEVENDIRAN Vs. R. SEKAR
|
March 11, 2019 |
|
DEVI Vs. STATE
|
March 22, 2019 |
|
DEVI Vs. TAHSILDAR COONOOR TALUK COONOOR €€Œ NILGIRIS DISTRICT
|
February 28, 2019 |
|
DEVI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
|
June 25, 2019 |
|
DEVIKA Vs. SYNDICATE BANK
|
March 22, 2019 |
|
DHAKSHNAMOORTHY Vs. COMMISSIONER
|
February 21, 2019 |
|
DHAN MAYA TAMANG Vs. INSPECTOR OF POLICE, ANTI VICE SQUAD-I, CHINDADRIPET, CHENNAI
|
March 22, 2019 |
|
DHANALAKSHMI Vs. DILSHATH BEGUM
|
September 23, 2019 |
|
DHANALAKSHMI Vs. KARUPPASAMY
|
April 23, 2019 |
|
DHANALAKSHMI Vs. SAKTHIVEL
|
February 26, 2019 |
|
DHANALAKSHMI Vs. RAMASAMY GOUNDER (DECEASED)
|
March 1, 2019 |
|
DHANALAKSHMI Vs. K.K.VELUSAMY
|
April 30, 2019 |
|
DHANALAXMI BANK LTD
Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
November 22, 2019 |
|
DHANAMMAL Vs. STATE OF TAMIL NADU
|
January 2, 2019 |
|
DHANAPAL Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 25, 2019 |
|
DHANASEKARAN Vs. SUB INSPECTOR OF POLICE, THERMAL NAGAR POLICE STATION
|
November 27, 2019 |
|
DHANASEKARI Vs. UNION TERRITORY OF PUDUCHERRY
|
January 2, 2019 |
|
DHANDAPANI Vs. STATE REP BY INSPECTOR OF POLICE
|
August 2, 2019 |
|
DHANRUPARAM CHOUDHARY Vs. RAVICHANDRAN
|
February 26, 2019 |
|
DHANUSH Vs. STATE
|
April 29, 2019 |
|
DHARMA MEDICAL RESEARCH & CHARITABLE TRUST Vs. UNION OF INDIA
|
November 5, 2019 |
|
DHARMA MEDICAL RESEARCH & CHARITABLE TRUST Vs. UNION OF INDIA
|
November 13, 2019 |
|
DHARMALINGAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
July 23, 2019 |
|
DHARMALINGAM SUBRAMANI SARAVANAN Vs. UNION OF INDIA
|
October 23, 2019 |
|
DHARMAMURTHI RAO BAHADUR CALAVALA Vs. STATE OF TAMILNADU
|
January 2, 2019 |
|
DHARMAMURTHI RAO BAHADUR CALAVALA CUNNAN CHETTYS HINDU COLLEGE Vs. STATE OF TAMILNADU
|
January 4, 2019 |
|
DHARMARAJ Vs. STATE
|
November 14, 2019 |
|
DHARMARAJAN Vs. STATE
|
July 4, 2019 |
|
DHARMARAJAN Vs. STATE
|
August 7, 2019 |
|
DHAS Vs. STATE
|
October 3, 2019 |
|
DHATCHINAMOORTHI Vs. STATE
|
March 14, 2019 |
|
DHATCHINAMOORTHI Vs. STATE
|
April 1, 2019 |
|
DHAWOOD BEE HUSSAIN Vs. TAMIL NADU LOCAL BODIES OMBUDSMAN
|
January 18, 2019 |
|
DHEENA Vs. SUB-DIVISIONAL EXECUTIVE MAGISTRATE AND REVENUE DI
|
November 14, 2019 |
|
DHIL Vs. STATE
|
April 12, 2019 |
|
DHIRAJ BHANSALI PARTNER Vs. INCOME-TAX OFFICER
|
March 21, 2019 |
|
DHURGA VAISHNAVI SHIVAMOORTHI Vs. MURTHY
|
July 10, 2019 |
|
DIAMOND SHIPPING AGENCIES Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL SCOPE MINOR
|
April 15, 2019 |
|
DIEBOLD SYSTEMS PRIVATE LIMITED Vs. THE INCOME TAX OFFICER (OSD), COMPANY CIRCLE I (4)
|
July 11, 2019 |
|
DILBET SARAVANA COUMAR Vs. REGIONAL REGISTRATION OFFICE
|
November 28, 2019 |
|
DILIP KUMAR Vs. ASSISTANT COMMISSIONER OF
INCOME TAX
|
August 16, 2019 |
|
DINESH Vs. SECRETARY TO THE GOVERNMENT
|
January 3, 2019 |
|
DINESH GANDHI Vs. STATE
|
June 21, 2019 |
|
DINESH KUMAR Vs. INSPECTOR OF POLICE THIRUVAIYARU POLICE STATION
|
December 2, 2019 |
|
DINESH KUMAR Vs. NIRANJANA DEVI
|
November 11, 2019 |
|
DINESHBABU Vs. DISTRICT COLLECTOR, KARUR DISTRICT, KARUR
|
February 8, 2019 |
|
DIPANKAR GHOSH Vs. UNION OF INDIA
|
November 15, 2019 |
|
DIRECTLY RECRUITED PUDUCHERRY GOVERNMENT TRAINED GRADUATE TEACHERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HUMAN RESOURCE DEVELOPMENT
|
July 31, 2019 |
|
DIRECTOR Vs. R.DEVARAJ
|
November 18, 2019 |
|
DIRECTOR Vs. M.RAJAKUMAR
|
November 27, 2019 |
|
DIRECTOR GENERAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 18, 2019 |
|
DIRECTOR GENERAL OF INCOME TAX Vs. T.S.KUMARASWAMY
|
April 3, 2019 |
|
DIRECTOR GENERAL OF POLICE Vs. T.KAMARAJAN
|
November 19, 2019 |
|
DIRECTOR GENERAL OF POLICE Vs. G.SUDHAKAR
|
October 4, 2019 |
|
DIRECTOR GENERAL OF POLICE HEADQUARTERS Vs. A. R. POLYMERS PVT. LTD.
|
October 16, 2019 |
|
DIRECTOR GENERAL, ARCHAEOLOGICAL SURVEY OF INDIA AND ORS. Vs. A.M.S. AMEENULLAH AND ORS.
|
October 30, 2019 |
|
DIRECTOR OF ELEMENTARY EDUCATION Vs. C.RANGAN
|
September 20, 2019 |
|
DIRECTOR OF ELEMENTARY EDUCATION Vs. AIDED PRIMARY SCHOOL
|
April 3, 2019 |
|
DIRECTOR OF FAMILY WELFARE Vs. S.POORNACHANDRAN
|
January 18, 2019 |
|
DIRECTOR OF PUBLIC HEALTH Vs. T. AMUDHA
|
March 4, 2019 |
|
DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE Vs. T.V. SHANMUGASUNDARAM
|
March 14, 2019 |
|
DIRECTOR OF SCHOOL EDUCATION Vs. S ARUNA
|
September 23, 2019 |
|
DIRECTOR OF SCHOOL EDUCATION Vs. ESTHER SANTHAM HIGHER SECONDARY SCHOOL
|
January 31, 2019 |
|
DISTRICT CLUB PALAYAMKOTTAI
Vs. SECRETARY TO GOVERNMENT
|
November 20, 2019 |
|
DISTRICT COLLECTOR Vs. N.R.AMALRAJ
|
July 31, 2019 |
|
DISTRICT COLLECTOR Vs. A.KARUPPASAMY THEVAR
|
July 11, 2019 |
|
DISTRICT COLLECTOR Vs. ASHOKAN
|
November 7, 2019 |
|
DISTRICT COLLECTOR Vs. A. VINAYAGAMOORTHY
|
November 13, 2019 |
|
DISTRICT COLLECTOR Vs. GUPTA GARMENTS
|
April 5, 2019 |
|
DISTRICT COLLECTOR Vs. ELANGO
|
February 1, 2019 |
|
DISTRICT COLLECTOR Vs. N.UDAYAPPAN
|
January 2, 2019 |
|
DISTRICT COLLECTOR CUDDALORE Vs. V.VIMAL
|
September 16, 2019 |
|
DISTRICT COLLECTOR ERODE DISTRICT Vs. S.S.ENTERPRISES
|
December 5, 2019 |
|
DISTRICT COLLECTOR, DISTRICT COLLECTOR Vs. TMT.EASWARI
|
June 7, 2019 |
|
DISTRICT FOREST OFFICER Vs. MUTHUSAMY
|
August 29, 2019 |
|
DISTRICT FOREST OFFICER Vs. JYOTHI
|
August 27, 2019 |
|
DISTRICT FOREST OFFICER Vs. KALIAMMAL
|
October 3, 2019 |
|
DISTRICT FOREST OFFICER Vs. STATE OF TAMIL NADU
|
June 13, 2019 |
|
DISTRICT FOREST OFFICER, SALEM AND NAMAKKAL Vs. D. MANICKAM
|
October 17, 2019 |
|
DISTRICT MANAGER (INCHARGE) TAMIL NADU STATE MARKETING CORPORATION LIMITED Vs. T.M.JANAKIRAMAN
|
September 12, 2019 |
|
DISTRICT REGISTRAR Vs. A 1362 MEENAKSHI COOPERATIVE BUILDING SOCIETY LTD
|
January 7, 2019 |
|
DISTRICT REVENUE OFFICER KRISHNAGIRI Vs. M VIMALAN
|
June 17, 2019 |
|
DIVISIONAL ENGINEER
HIGHWAYS AND RURAL WORKS Vs. A.ANKUSAMY
|
September 5, 2019 |
|
DIVISIONAL MANAGER Vs. KALAIARASAN
|
December 5, 2019 |
|
DIVISIONAL MANAGER Vs. VEPATI RANI
|
December 18, 2019 |
|
DIVISIONAL MANAGER Vs. VINMATHI
|
June 6, 2019 |
|
DIVISIONAL MANAGER Vs. M VASUMATHI
|
January 2, 2019 |
|
DIVISIONAL MANAGER , ORIENTAL INSURANCE CO.LTD Vs. MANOMANI
|
December 10, 2019 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. MINOR DIVYA (MINOR REP BY NEXT FRIEND FATHER KUMAR)
|
January 3, 2019 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. RAMAR
|
April 12, 2019 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. K.GNNANARAJ
|
September 16, 2019 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SUNDARAMOOTHY
|
April 30, 2019 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. R.DHANASEKAR
|
September 12, 2019 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. K JAYAVEERAPANDIAN
|
March 11, 2019 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. KAYALVIZHI
|
September 16, 2019 |
|
DIVISIONAL MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. H. NAYAMUJAHAN
|
January 28, 2019 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. RANI
|
April 29, 2019 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. S. PONNUSAMY AND ORS.
|
March 18, 2019 |
|
DIVISIONAL OFFICE UNITED INDIA INSURANCE COMPANY LIMITED Vs. R.RAJA
|
April 1, 2019 |
|
DIVIYA Vs. STATE
|
December 10, 2019 |
|
DIXCY TEXTILES PVT LTD. Vs. PODDAR AND SONS
|
September 17, 2019 |
|
DLF HOME DEVELOPERS LTD. Vs. PRANATHI RANGARAJAN
|
February 6, 2019 |
|
DLF SOUTHERN HOUSES PRIVATE LIMITED Vs. RAVI GUPTA
|
April 3, 2019 |
|
DONGSAN AUTOMOTIVE INDIA PVT. LTD. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
|
November 28, 2019 |
|
DONGSUNG AUTOMOTIVE (P.) LTD. Vs. SUPERINTENDENT OF CENTRAL TAXES
|
June 13, 2019 |
|
DOOSAN BOBCAT INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 21, 2019 |
|
DOOSAN INFRACORE INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OFFICE OF THE COMMISSIONER OF GST
|
June 11, 2019 |
|
DORAISAMY Vs. STATE
|
April 25, 2019 |
|
DR. S. MURUGAN, JOINT DIRECTOR Vs. STATE OF TAMIL NADU
|
January 3, 2019 |
|
DR. S.PALANIVEL Vs. PRINCIPAL, PONDICHERRY ENGINEERING COLLEGE
|
January 10, 2019 |
|
DR.DHANALAKSHMI Vs. R.KARNANITHI
|
November 11, 2019 |
|
DR.J.SARAVANA MOORTHY Vs. KOTAK MAHINDRA BANK LIMITED
|
February 5, 2019 |
|
DR.K.ARUL Vs. THE REGISTRAR GENERAL, HIGH COURT, MADRAS
|
December 18, 2019 |
|
DR.NALLINI COLLEGE OF TEACHER EDUCATION Vs. REGIONAL DIRECTOR
|
June 13, 2019 |
|
DR.S.MARIAPPAN Vs. STATE OF TAMIL NADU
|
February 28, 2019 |
|
DR.V.M.GANESH Vs. THE REGISTRAR
|
April 29, 2019 |
|
DRAVIDAMANI, S/O JAYABAL Vs. UNION TERRITORY OF PUDUCHERRY, REP BY, STATION HOUSE OFFICER
|
February 21, 2019 |
|
DTDC COURIER AND CARGO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 12, 2019 |
|
DUGAR HOUSING LTD. Vs. KANCHANJANGA SECURITIES COMPANY PVT. LTD.
|
November 21, 2019 |
|
DURAI Vs. DIRECTOR GENERAL OF POLICE
|
October 24, 2019 |
|
DURAIKANNU CHETTIAR Vs. PERIYASAMI
|
April 26, 2019 |
|
DURAIPANDI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 10, 2019 |
|
DURAIRAJ Vs. MURUGAN
|
April 8, 2019 |
|
DURAIRAJ Vs. PHILIP
|
August 28, 2019 |
|
DURAIRAJ VENKATACHALAM Vs. ADDITIONAL CHIEF SECRETARY REVENUE AND DISASTER MANAGEMENT DEPARTMENT
|
October 17, 2019 |
|
DURAISAMY Vs. DISTRICT COLLECTOR
|
June 14, 2019 |
|
DURAISAMY Vs. SARAVANAN
|
September 23, 2019 |
|
DURAISAMY Vs. CHINNAIAH GOUNDER
|
July 30, 2019 |
|
DURAISAMY Vs. STATE
|
November 21, 2019 |
|
DURAISAMY Vs. C. VARADHAMMAL (DECEASED)
|
February 12, 2019 |
|
DURGALAL Vs. INTELLIGENCE OFFICER
|
March 11, 2019 |
|
E ANNAMALAI Vs. STATE REPRESENTED BY
|
March 25, 2019 |
|
E I D PARRY (INDIA) LTD Vs. DIRECTOR OF SUGAR, DEPARTMENT OF SUGARLTD
|
January 21, 2019 |
|
E K IMRAN Vs. D SEKAR
|
September 12, 2019 |
|
E MANOJ KUMAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
April 10, 2019 |
|
E RAJESWARI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
August 1, 2019 |
|
E V VELU Vs. GOVERNMENT OF INDIA
|
August 27, 2019 |
|
E. ANANDAN Vs. DISTRICT MANAGER, TASMAC
|
November 8, 2019 |
|
E. ANNAMALAI Vs. DISTRICT COLLECTOR, TIRUVALLUR DISTRICT
|
August 2, 2019 |
|
E. ANNAMALAI Vs. STATE
|
March 25, 2019 |
|
E. ANNASELVAM Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT
|
June 25, 2019 |
|
E. ARAVINTH Vs. STATE
|
July 31, 2019 |
|
E. DEVI RAMYA Vs. STATE
|
December 10, 2019 |
|
E. DHANAPAL AND ORS. Vs. AIRPORTS AUTHORITY OF INDIA AND ORS.
|
August 16, 2019 |
|
E. HABIB Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, DINDIGUL ZONE, DINDIGUL
|
July 30, 2019 |
|
E. KUMAR Vs. AUTHORISED OFFICER, KOTAK MAHINDRA BANK LTD.
|
October 25, 2019 |
|
E. MANOJ KUMAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
April 10, 2019 |
|
E. MURUGAESAN Vs. REGISTRAR, GENERAL HIGH COURT OF MADRAS CHENNAI
|
June 7, 2019 |
|
E. RAJENDIRAN Vs. STATE
|
July 23, 2019 |
|
E. RAMAR Vs. S. PANDI NADAR
|
January 30, 2019 |
|
E. RANGANAYAKI Vs. COMMISSIONER GREATER CHENNAI CORPORATION
|
July 11, 2019 |
|
E. S. KUMARAVEL Vs. M. RAVIKUMAR
|
July 18, 2019 |
|
E. SARANYA Vs. B. MANIKANDAN
|
June 20, 2019 |
|
E. SATHYANARAYANA Vs. GOVERNMENT OF TAMIL NADU
|
September 24, 2019 |
|
E. SIVAKUMAR Vs. STATE
|
March 8, 2019 |
|
E. SURESH Vs. STATE
|
January 7, 2019 |
|
E. SURESH KUMAR Vs. STATE
|
October 31, 2019 |
|
E.CHANDRASEKARAN Vs. SALE OFFICER
|
September 26, 2019 |
|
E.DURAIRAJ Vs. AUTHORISED OFFICER
|
October 25, 2019 |
|
E.HEMANANTHAN Vs. STATE OF TAMIL NADU
|
April 22, 2019 |
|
E.K. HAJEE MOHAMED MEERA SAHIB AND SONS Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
|
December 16, 2019 |
|
E.K.JAYACHANDRAN Vs. REGISTRAR DEBT RECOVERY APPELLATE TRIBUNAL
|
September 4, 2019 |
|
E.K.JAYACHANDRAN Vs. REGISTRAR DEBT RECOVERY APPELLATE TRIBUNAL
|
October 4, 2019 |
|
E.KAMAKOTTI Vs. GOVERNMENT OF TAMIL NADU
|
March 15, 2019 |
|
E.KAUSALYA Vs. ANNAMALAI UNIVERSITY
|
April 12, 2019 |
|
E.KAVITHA Vs. A.SUNDARRAJ
|
January 29, 2019 |
|
E.LAKSHMANAN Vs. SUB-INSPECTOR OF POLICE,
|
August 6, 2019 |
|
E.M. PR. MUTHAPPAN Vs. COMMISSIONER
|
September 4, 2019 |
|
E.MURUGAN Vs. MANAGING DIRECTOR CHENNAI METRO WATER SUPPLY
|
March 14, 2019 |
|
E.MURUGESAN Vs. INSPECTOR OF POLICE
|
January 31, 2019 |
|
E.P.NANDAGOPAL Vs. STATE OF TAMIL NADU
|
January 22, 2019 |
|
E.PALANI Vs. PRINCIPAL SECRETARY
|
September 17, 2019 |
|
E.PANDIYAN Vs. STATE REP
|
May 8, 2019 |
|
E.R.PALANISAMY Vs. PYKARA ULTIMATE STORAGE HYDRO ELECTRICITY PROJECT
|
December 3, 2019 |
|
E.RAJESH KUMAR Vs. COMMISSIONER
|
February 6, 2019 |
|
E.S.SUNDARA MAHALINGAM Vs. SPECIAL TRIBUNAL FOR CO-OPERATIVE CASES
|
November 22, 2019 |
|
E.SANKAVI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
November 7, 2019 |
|
E.SENTHIL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 5, 2019 |
|
E.SIMSON JESUDASS Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION
|
January 30, 2019 |
|
E.U. SATHIYANESAN (DIED) RENGAMMAL Vs. A.J. SATHIYANESAN
|
April 12, 2019 |
|
E.VINAYAGAM Vs. PRINCIPAL SECRETARY/COMMISSIONER OF LAND SURVEY AND PLANNING
|
November 20, 2019 |
|
E.VINOLIN ISABELLA Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
December 9, 2019 |
|
E.YUVARAJ Vs. GOVERNMENT OF TAMIL NADU
|
March 4, 2019 |
|
EARTH TRUST Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 7, 2019 |
|
EASU PERIANAYAGAM Vs. SELVA UDHAYA
|
November 18, 2019 |
|
EASWARAMOORTHY Vs. LAKSHMI
|
January 9, 2019 |
|
EASWARAN Vs. SEERANGAMAL
|
August 14, 2019 |
|
EATON POWER QUALITY PVT. LTD Vs. COMMERCIAL TAX OFFICERS
|
June 17, 2019 |
|
EBENEZER Vs. ELECTION COMMISSION OF INDIA
|
April 3, 2019 |
|
EBRAMUSA Vs. INDIAN BANK ASSET RECOVERY MANAGEMENT BRANCH
|
September 20, 2019 |
|
ECS BIZTECH PVT. LIMITED Vs. REDINGTON (INDIA) LTD
|
July 10, 2019 |
|
EDAC ENGINEERING LTD. Vs. ASSISTANT COMMISSIONER (ST) SAIDAPET ASSESSMENT CIRCLE
|
September 23, 2019 |
|
EDMOND CHELLAIAH Vs. CHIEF SECRETARY
|
October 22, 2019 |
|
EDWARD Vs. STATE
|
March 1, 2019 |
|
EID PARRY (INDIA) LIMITED Vs. COMMISSIONER OF GST & CENTRAL EXCISE
|
February 1, 2019 |
|
EID PARRY (INDIA) LIMITED Vs. STATE OF TAMIL NADU
|
February 21, 2019 |
|
EID PARRY (INDIA) LIMITED Vs. ASST. COMMISSIONER OF INCOME TAX
|
June 6, 2019 |
|
EIS TECHINFRA SOLUTIONS (INDIA) PVT. LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER
|
October 3, 2019 |
|
EKAA ENGINEERS AND INFRASTRUCTURE PRIVATE LIMITED Vs. DAIMLER FINANCIAL SERVICES INDIA PRIVATE LIMITED
|
February 14, 2019 |
|
EKAMBARAM Vs. JAYALAKSHMI
|
August 19, 2019 |
|
ELAMATHI BOSE Vs. GOVERNMENT OF TAMIL NADU
|
August 9, 2019 |
|
ELANCHEZHIYAN Vs. INSPECTOR OF POLICE
|
January 11, 2019 |
|
ELANCHEZHIYAN Vs. INSPECTOR OF POLICE
|
July 12, 2019 |
|
ELANGOVAN ALIAS CHINNAPILLAI Vs. STATE
|
July 27, 2019 |
|
ELAYAPPAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 15, 2019 |
|
ELEKTA LIMITED Vs. GOVERNMENT OF TAMIL NADU
|
April 12, 2019 |
|
ELEPHANT G. RAJENDRAN Vs. THE SUPERINTENDENT OF POLICE, TRICHY AND ORS.
|
August 30, 2019 |
|
ELFIN ECOM PVT. LTD. Vs. STATE
|
September 17, 2019 |
|
ELLAMMAL Vs. S.CHELLADURAI
|
June 7, 2019 |
|
ELUMALAI Vs. STATE
|
July 5, 2019 |
|
ELUMALAI Vs. ASHOKAN
|
November 8, 2019 |
|
ELUMALAI Vs. JAYABAL
|
February 20, 2019 |
|
ELURI GANGARAJU Vs. INSPECTOR OF POLICE, K10-KOYAMBEDU POLICE STATION, CHENNAI
|
October 10, 2019 |
|
EMAYAM ENTERPRISES Vs. CENTRAL BANK OF INDIA
|
April 8, 2019 |
|
EMBASSY PROPERTY DEVELOPMENTS PRIVATE LIMITED Vs. SNP VENTURES LLP
|
August 7, 2019 |
|
EMKAY ALLOYS (P) LTD Vs. EXECUTIVE ENGINEER
|
April 8, 2019 |
|
EMKAY ENGINEERING WORKS Vs. COMMERCIAL TAX OFFICER
|
July 25, 2019 |
|
EMMANUEL.A.G.S Vs. SECRETARY TO GOVERNMENT
|
May 11, 2019 |
|
EOS GMBH-INDIA BRANCH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 22, 2019 |
|
EQUITAS FINANCE COMPANY PRIVATE LTD. Vs. SIVANATHAN
|
April 15, 2019 |
|
EQUITAS SMALL FINANCE BANK LIMITED Vs. STATE REP BY INSPECTOR OF POLICE
|
January 8, 2019 |
|
ER. K. SUMATHI Vs. ER. G. MANIMEGALAI
|
April 25, 2019 |
|
ESAKKI ASARI Vs. TIRUNELVELI NAGARA HINDU SIVA MARUTHUVAR SAMUTHAYA NALA SANGAM
|
November 6, 2019 |
|
ESAKKIAPPAN Vs. STATE
|
November 18, 2019 |
|
ESAKKIAPPAN Vs. STATE
|
December 16, 2019 |
|
ESHWARI Vs. STATE
|
October 23, 2019 |
|
ESI CORPORATION Vs. M.BALAKRISHAN
|
July 3, 2019 |
|
ESSAKIRAJCHINNADURAI Vs. SUPERINTENDENT OF POLICEPOLICE
|
January 11, 2019 |
|
ESWARAN Vs. STATE
|
January 18, 2019 |
|
ESWARAN Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, NAGAPATTINAM SUB-DIVISION, KEELVELUR POLICE STATION
|
November 22, 2019 |
|
ESWARAN @ KOTTESWARAN Vs. JAIL SUPERINTENDENT CENTRAL PRISON
|
April 10, 2019 |
|
ETHIRAJ Vs. STATE
|
March 11, 2019 |
|
EVERSHINE SMELTING ALLOY PVT. LTD. AND ORS. Vs. THE ADDITIONAL COMMISSIONER OF CUSTOMS
|
September 16, 2019 |
|
EXCEL ENGINEERING COLLEGE Vs. ANNA UNIVERSITY
|
May 21, 2019 |
|
EXCEL ENGINEERING COLLEGE, Vs. ANNA UNIVERSITY
|
June 27, 2019 |
|
EXCEL ENGINEERING ENTERPRISES Vs. SUPERINTENDING ENGINEER
|
December 30, 2019 |
|
EXCHANGE INDIA LIMITED Vs. ANGERIPALAYAM COMMON EFFLUENT TREATMENT PLANT LIMITED
|
April 30, 2019 |
|
EXECUTIVE ENGINEER TAMILNADU Vs. INSPECTOR OF LABOUR
|
November 5, 2019 |
|
EXECUTIVE ENGINEERING Vs. IVRCL LTD
|
April 10, 2019 |
|
EXECUTIVE OFFICER Vs. B. VELANKANNI
|
December 2, 2019 |
|
EXECUTIVE OFFICER Vs. SPECIAL TAHSILDAR; MANICKAM
|
October 24, 2019 |
|
EXPEDITE GLOBAL TERMINAL PVT. LTD Vs. UNION OF INDIA
|
March 22, 2019 |
|
EZHILARASAN Vs. SUBRAMANIAM
|
March 12, 2019 |
|
F.SHAKILA BANU Vs. UNION OF INDIA
|
December 16, 2019 |
|
F.W.H.SENGUTTUVAN PRESIDENT Vs. GOVERNMENT OF TAMIL NADU
|
March 11, 2019 |
|
F.X.MAHIMAINATHAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
February 1, 2019 |
|
FAIRLINE WORLDWIDE EXPRESS Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 24, 2019 |
|
FAISAL Vs. STATE
|
April 30, 2019 |
|
FAIZAN SHOES PRIVATE LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION
|
September 13, 2019 |
|
FALCON IMPEX Vs. STATE
|
March 22, 2019 |
|
FAMILY MANAGER Vs. KATHASAMY
|
July 19, 2019 |
|
FARIS C. M. Vs. DISTRICT COLLECTOR
|
November 8, 2019 |
|
FARMERS OF VAATTANAPALLI VILLAGE Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
June 10, 2019 |
|
FARMERS OF VAATTANAPALLI VILLAGE Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
June 10, 2019 |
|
FATHIMA SAW MILLS Vs. ASSISTANT COMMISSIONER (ST) (FAC)
|
February 7, 2019 |
|
FEDERATION FOR RETRIEVAL OF TRICHY Vs. CHAIRMAN
|
October 15, 2019 |
|
FFE MINERALS (I) P LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 18, 2019 |
|
FILAMENTS & WINDINGS (INDIA) PVT. LTD. Vs. PRINCIPAL COMMISSIONER & COMMISSIONER OF COMMERCIAL TAXES
|
September 4, 2019 |
|
FIRST LEASING COMPANY OF INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 3, 2019 |
|
FLEMINGO DUTY FREE SHOP PVT. LTD. Vs. ASSISTANT COMMR. OF CUS., BONDS (AIR), CHENNAI
|
July 29, 2019 |
|
FLINTO LEARNING SOLUTIONS PRIVATE LIMITED Vs. CURIOSITI LEARNING SOLUTIONS PRIVATE LIMITED
|
January 23, 2019 |
|
FLIPKART INTERNET PRIVATE LIMITED Vs. SOMASUNDARAM RAMKUMAR
|
September 13, 2019 |
|
FLSMIDTH PRIVATE LIMITED Vs. S.BALAJ DAS
|
June 18, 2019 |
|
FOMRA INSTITUTE OF TECHNOLOGY Vs. REGISTRAR
|
May 11, 2019 |
|
FOODS, FATS AND FERTILIZERS LIMITED AND ORS. Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES, KANCHEEPURAM AND ORS.
|
September 25, 2019 |
|
FRANCIS LEO GUNASEELAN Vs. SPECIAL JOINT COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER TN SHOPS & ESTABLISHMENT ACT
|
April 26, 2019 |
|
FREEDOM FIGHTER N. KANDASAMY EDUCATIONAL TRUST Vs. MEMBER SECRETARY, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
April 29, 2019 |
|
FREIGHT SYSTEMS (INDIA) PRIVATE LIMITED Vs. THE COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX AND CENTRAL EXCISE-AUDIT II COMMISSIONERATE
|
February 28, 2019 |
|
FUSO GLASS INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (ST) (FAC)
|
September 12, 2019 |
|
G C RAMASAMY Vs. CHIEF ELECTION COMMISSIONER, ELECTION COMMISSION OF INDIA
|
April 16, 2019 |
|
G CHINNARAJU Vs. MEMBER SECRETARY, TAMIL NADU POLLUTION CONTROL BOARD
|
June 17, 2019 |
|
G D RAJKUMAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 27, 2019 |
|
G DHANASEKAR Vs. T A JAYAPRAKASH
|
March 19, 2019 |
|
G GUNASEKARAN Vs. LOGU
|
July 24, 2019 |
|
G HEMALATHAA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, HOME(COURTS-I) DEPARTMENT
|
March 21, 2019 |
|
G LAKSHMINARAYANAN Vs. STATE REP , INSPECTOR OF POLICE
|
January 11, 2019 |
|
G MANIMEGALAI Vs. DISTRICT COLLECTOR, COLLECTORATE, DHARMAPURI, DHARMAPURI DISTRICT
|
July 25, 2019 |
|
G MURALI RAVICHANDRAN Vs. STATE OF TAMIL NADU
|
June 13, 2019 |
|
G NISHANTHI Vs. G DEBORAH (DECEASED)
|
July 17, 2019 |
|
G R THIAGASUNDARAM Vs. R RAGUNATHA PATHAR
|
April 22, 2019 |
|
G SASIKALA Vs. DISTRICT COLLECTOR
|
July 17, 2019 |
|
G THIRUMURUGAN GANDHI Vs. STATE REP
|
July 9, 2019 |
|
G VENKATANARAYANAN Vs. INSPECTOR OF POLICE, CBI ANTI CORRUPTION BRANCH, CHENNAI
|
August 29, 2019 |
|
G-TECH STONE LIMITED AND ORS. Vs. BFIL FINANCE LIMITED
|
December 18, 2019 |
|
G. AHAMED BASHA Vs. INSPECTOR OF POLICE
|
April 11, 2019 |
|
G. ALAGARSAMY Vs. DISTRICT COLLECTOR, DINDIGUL, DINDIGUL DISTRICT
|
September 12, 2019 |
|
G. BALAJI Vs. SECRETARY
|
November 4, 2019 |
|
G. BALU Vs. CATHOLIC SRYIRAN BANK LTD.
|
January 23, 2019 |
|
G. BEEMARAO Vs. STATE
|
May 8, 2019 |
|
G. BHEEMSINGH Vs. SUPERINTENDENT OF POLICE, SATHUVACHARI, VELLORE DISTRICT
|
May 15, 2019 |
|
G. CHANDRASEKAR Vs. REVENUE DIVISIONAL OFFICER, RANIPET, VELLORE DISTRICT
|
March 4, 2019 |
|
G. DEVI Vs. STATE
|
August 5, 2019 |
|
G. DHARMAN Vs. DISTRICT COLLECTOR DISTRICT COLLECTOR OFFICE
|
April 8, 2019 |
|
G. GEETHA Vs. STATE ELECTION COMMISSION
|
December 30, 2019 |
|
G. GNANA DHAS Vs. STATE
|
April 5, 2019 |
|
G. GURUSAMY PANDIAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
|
September 20, 2019 |
|
G. KANDASAMY AND ORS. Vs. JAGADESWARI AND ORS.
|
April 26, 2019 |
|
G. KUMAR ALIAS SAIKALYANI Vs. STATE
|
February 28, 2019 |
|
G. KUPPUSAMY Vs. E. KANAGAMMAL
|
July 11, 2019 |
|
G. MALLIKA Vs. DISTRICT COLLECTOR KRISHNAGIRI
|
March 29, 2019 |
|
G. MANIKANDAN Vs. SUPERINTENDENT OF POLICE, NAMAKKAL, NAMAKKAL DISTRICT
|
April 23, 2019 |
|
G. MARIYAPPAN Vs. SUPERINTENDENT OF POLICE, DHARMAPURI, DHARMAPURI DISTRICT
|
August 2, 2019 |
|
G. MAYAKANNAN Vs. INSPECTOR OF POLICE, B1 POLICE STATION, DHARMAPURI
|
September 12, 2019 |
|
G. MEENAKSHI AMMAL Vs. ASSESSOR, GREATER CHENNAI CORPORATION
|
April 26, 2019 |
|
G. MUNIYAPPAN Vs. INSPECTOR OF POLICE, KAVERIPATTINAM POLICE STATION, KRISHNAGIRI DISTRICT
|
March 1, 2019 |
|
G. MUTHUKUMAR Vs. STATE
|
April 11, 2019 |
|
G. MUTHUKUMAR Vs. INSPECTOR OF POLICE, KARUMALAIKODAL POLICE STATION
|
April 1, 2019 |
|
G. NARESH KUMAR Vs. INSPECTOR OF POLICE KARAIKUDI NORTH POLICE
|
September 24, 2019 |
|
G. NAVEENBHARATHY Vs. UNION OF INDIA
|
November 12, 2019 |
|
G. NIVEDITHA Vs. CHAIRMAN, COMMITTEE TO REGULATE-MONITOR THE ADMISSIONS
|
October 23, 2019 |
|
G. PANEER SELVAM Vs. STATE
|
April 30, 2019 |
|
G. PARAMASIVAM Vs. STATE OF TAMIL NADU
|
December 11, 2019 |
|
G. PARAMASIVAM Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
|
June 24, 2019 |
|
G. RAGUNATHAN Vs. DIRECTOR OF SCHOOL EDUCATION
|
July 19, 2019 |
|
G. RAJADURAI Vs. INSPECTOR OF POLICE KONGANAPURAM POLICE STATION, SALEM DISTRICT
|
February 11, 2019 |
|
G. RAJENDRAN Vs. RESIDENTS OF RAJAKOIL COLONY
|
July 17, 2019 |
|
G. RAMAN Vs. SUPERINTENDENT OF POLICE KARUR DISTRICT, KARUR
|
October 4, 2019 |
|
G. RAMANA Vs. STATE
|
April 27, 2019 |
|
G. RAMESH BABU Vs. CHAIRMAN, HAWKING ZONE IMPLEMENTATION COMMITTEE
|
July 25, 2019 |
|
G. SANKARALINGAM Vs. DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER
|
February 26, 2019 |
|
G. SELVAM Vs. R. KARTHIKEYAN
|
November 6, 2019 |
|
G. SHANMUGAM Vs. THE CHIEF METROPOLITAN MAGISTRATE, EGMORE AND ORS.
|
September 18, 2019 |
|
G. SIVAGNANAM Vs. RAJA
|
March 13, 2019 |
|
G. SIVAKUMAR Vs. STATE OF TAMILNADU, REP. BY ITS, INSPECTOR OF POLICE, MANGALAM POLICE STATION
|
July 12, 2019 |
|
G. SRINIVAS Vs. M. SWAMINATHAN
|
July 9, 2019 |
|
G. SUBRAMANIAM Vs. V.T. PATTILINGAM
|
July 3, 2019 |
|
G. SUDHA Vs. C. THIRUNAVUKKARASU
|
April 3, 2019 |
|
G. SUDHAKAR Vs. SUPERINTENDENT OF POLICE THENI DISTRICT
|
October 25, 2019 |
|
G. SURIYAKALA Vs. SUB REGISTRAR
|
November 19, 2019 |
|
G. TIRUPATHI Vs. INSPECTOR OF POLICE, KANDILI POLICE STATION, KANDILI, VELLORE DISTRICT
|
February 28, 2019 |
|
G. VASANTHA Vs. DISTRICT FOREST OFFICER, MADURAI DIVISION, MADURAI
|
June 24, 2019 |
|
G. VASANTHI Vs. M. MUNEESHWARAN
|
January 2, 2019 |
|
G. VEERAMANI Vs. N. SOUNDARAMOORTHY AND ORS.
|
October 25, 2019 |
|
G. VENKATA REDDY Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
October 14, 2019 |
|
G.ABHIRAMI Vs. M.SIVASHANKAR
|
April 5, 2019 |
|
G.ADHIPARASAKTHI Vs. STATE OF TAMIL NADU
|
March 15, 2019 |
|
G.ANANDAN Vs. JOINT REGISTRAR
|
January 11, 2019 |
|
G.ANANDHAKRISHNAN Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
|
March 12, 2019 |
|
G.ANITHA Vs. STATE OF TAMIL NADU
|
January 28, 2019 |
|
G.APPADURAI Vs. INSPECTOR OF POLICE
|
November 11, 2019 |
|
G.ARUNKUMAR Vs. STATE OF TAMIL NADU
|
October 3, 2019 |
|
G.ARUNKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
|
April 10, 2019 |
|
G.BALASUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
|
August 7, 2019 |
|
G.BALASUNDARAM Vs. DISTRICT REVENUE OFFICER
|
June 4, 2019 |
|
G.BALASUNDARAM Vs. SECRETARY
|
September 24, 2019 |
|
G.BHARATHI Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
December 11, 2019 |
|
G.BOSE Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
|
June 6, 2019 |
|
G.CHANDRAMOHAN Vs. DIRECTOR INSTITUTE OF ROAD TRANSPORT TARAMANI
|
April 5, 2019 |
|
G.D.MANIKANDAN Vs. SECRETARY, HINDU RELIGIOUS & CHARITABLE ENDOWMENT BOARD
|
June 4, 2019 |
|
G.DHANAJAYAM Vs. BHARAT SANCHAR NIGAM LIMITED
|
January 2, 2019 |
|
G.DINESH KUMAR Vs. PANNEERSELVAM
|
April 1, 2019 |
|
G.ETHIRAJ NAIDU Vs. E.SURESH
|
April 2, 2019 |
|
G.FATHIMARAJ Vs. STATE OF TAMIL NADU
|
April 10, 2019 |
|
G.FATHIMARAJ Vs. SUPERINTENDENT OF POLICE
|
May 16, 2019 |
|
G.G. SRINIVASAN Vs. K. BABU
|
December 20, 2019 |
|
G.GANESH KUMAR Vs. ASSISTANT COMMISSIONER (ST)
|
January 24, 2019 |
|
G.GEETHA Vs. STATE ELECTION COMMISSION
|
December 7, 2019 |
|
G.GOPINATHAN Vs. GOVERNMENT OF TAMIL NADU
|
April 3, 2019 |
|
G.GURUSAMY Vs. SUPERINTENDENT OF POLICE
|
June 13, 2019 |
|
G.JAGAN Vs. M.ESWARI
|
March 1, 2019 |
|
G.JAYAKUMAR Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT
|
March 26, 2019 |
|
G.JEBAKUMAR JEBAMANI Vs. COMMISSIONER OF LAND ADMINISTRATION
|
January 2, 2019 |
|
G.JEREMIAH Vs. S.VENKATARAMAN
|
September 16, 2019 |
|
G.K. SUGANYA AND ORS. Vs. N.P. SEKAR AND ORS.
|
July 4, 2019 |
|
G.K.MANI Vs. NEW GENERATION MEDIA CORPORATION (P) LTD
|
April 8, 2019 |
|
G.K.MANI Vs. NEW GENERATION MEDIA CORPORATION (P) LTD.
|
March 15, 2019 |
|
G.K.SAKTHIVEL Vs. GOVERNMENT OF TAMIL NADU
|
November 19, 2019 |
|
G.K.SANKAR Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION
|
November 7, 2019 |
|
G.K.VIJAYAKUMAR Vs. DISTRICT COLLOCTOR
|
May 17, 2019 |
|
G.KALAIRASI Vs. V.KOTTESWARI
|
March 25, 2019 |
|
G.KALAISELVI Vs. THIRUVALLUVAN
|
February 18, 2019 |
|
G.KALKI RAJAN Vs. V.SREENIVASAN
|
July 29, 2019 |
|
G.KANNAIYAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD
|
November 18, 2019 |
|
G.KANNAN Vs. K.MOORTHY
|
July 27, 2019 |
|
G.KARTHICK Vs. STATE OF TAMIL NADU
|
April 30, 2019 |
|
G.KARTHICK Vs. SUPERINTENDENT OF POLICE
|
December 12, 2019 |
|
G.KASIRAJAN Vs. PATCHIAMMAL (DIED)
|
March 6, 2019 |
|
G.KRISHNAMURTHY Vs. PRINCIPAL LABOUR COURT
|
January 28, 2019 |
|
G.KRISHNARAJ Vs. SECRETARY TO GOVERNMENT
|
March 5, 2019 |
|
G.KUMARAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
March 12, 2019 |
|
G.KUPPUSAMY Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT
|
January 2, 2019 |
|
G.LAXHMI Vs. STATE OF TAMIL NADU
|
September 5, 2019 |
|
G.LAZER Vs. STATE OF TAMIL NADU
|
February 1, 2019 |
|
G.M.CARMEL VIGILA BAI Vs. TH.E PRINCIPAL SECRETARY TO GOVERNMENT
|
May 21, 2019 |
|
G.MANISEKARAN Vs. STATE OF TAMIL NADU
|
March 25, 2019 |
|
G.MANOHARAN Vs. M.P.PRAKASH
|
November 27, 2019 |
|
G.MANUNEETHI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
October 22, 2019 |
|
G.MARIMUTHU Vs. GOVERNMENT OF TAMIL NADU
|
May 22, 2019 |
|
G.MARYS KEINA FLOUERIN Vs. V.SUBBURAJ
|
January 18, 2019 |
|
G.MUNIYASAMY Vs. CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
June 10, 2019 |
|
G.MURUGADOSS Vs. SUPERINTENDING ENGINEER
|
November 13, 2019 |
|
G.MURUGAN Vs. MOOKKAMMAI
|
September 6, 2019 |
|
G.MURUGAN Vs. ADDITIONAL DISTRICT SUPERINTENDENT OF POLICE
|
September 4, 2019 |
|
G.MURUGAN Vs. GOVERNMENT OF INDIA
|
February 14, 2019 |
|
G.MURUGESAN Vs. MUNICIPAL COMMISSIONER
|
July 9, 2019 |
|
G.MUTHULAKSHMI Vs. G.RAVISANKAR
|
January 2, 2019 |
|
G.N. VASANTHALAKSHMI Vs. STATE OF TAMIL NADU
|
June 20, 2019 |
|
G.N.ANBUCHEZHIAN Vs. DEPUTY DIRECTOR OF INCOME TAX
|
November 21, 2019 |
|
G.NANDHAKUMAR Vs. V.KARTHIKEYAN
|
April 29, 2019 |
|
G.NAVANEITHAM Vs. THE GOVT. OF TAMIL NADU
|
February 20, 2019 |
|
G.NAVEENBHARATHY Vs. UNION OF INDIA
|
October 9, 2019 |
|
G.P.LORD MANNAN Vs. STATE OF TAMIL NADU
|
January 23, 2019 |
|
G.PANNERSELVAM Vs. P.T.SIVAKUMAR
|
December 18, 2019 |
|
G.PAUL PANDIAN Vs. A.V.RADHAKRISHNAN
|
February 18, 2019 |
|
G.PICHAIVEL Vs. DISTRICT COLLECTOR
|
June 17, 2019 |
|
G.PRATAP Vs. L.IYYAPPAN
|
December 19, 2019 |
|
G.R. SRIDHARAN Vs. R. DAMODHARAN
|
November 8, 2019 |
|
G.R.JEMI SONIA Vs. STATE OF TAMIL NADU
|
September 3, 2019 |
|
G.R.RAVINDRANATH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
July 2, 2019 |
|
G.R.SRINIVASAN Vs. SUPERINTENDING ENGINEER
|
November 4, 2019 |
|
G.RAJENDRAN Vs. DISTRICT COLLECTOR
|
November 14, 2019 |
|
G.RAJENDRAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
July 25, 2019 |
|
G.RICHARD HENRY GNANADHAS Vs. CITI BANK
|
September 9, 2019 |
|
G.S. ANANDAKRISHNAN Vs. T. RAJASEKARAN
|
January 31, 2019 |
|
G.S. RAJENDRAN Vs. STATE
|
October 24, 2019 |
|
G.S. VASAVI Vs. STATE
|
July 4, 2019 |
|
G.S.NAVANEEDAKIRUSHNAN Vs. DISTRICT COLLECTOR
|
November 30, 2019 |
|
G.S.PILLAY & SONS CHARITABLE AND EDUCATIONAL TRUST Vs. MEMBER SECRETARY ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
April 29, 2019 |
|
G.S.SUBBARAMAN Vs. INDIAN BANK
|
October 22, 2019 |
|
G.S.SURESH Vs. ANNAMALAI
|
November 20, 2019 |
|
G.SAKTHIVEL Vs. COMMISSIONER
|
December 16, 2019 |
|
G.SANKARAN Vs. DEPUTY COMMERCIAL TAX OFFICER
|
December 4, 2019 |
|
G.SARAVANA MUTHU Vs. THE TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
|
September 17, 2019 |
|
G.SARAVANAN Vs. SUB-COLLECTOR
|
February 1, 2019 |
|
G.SATHISH SINGH Vs. METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD.
|
December 4, 2019 |
|
G.SATHISHKUMAR Vs. V.KARTHICK
|
March 20, 2019 |
|
G.SEERALAN Vs. STATE OF TAMIL NADU
|
August 9, 2019 |
|
G.SEKAR Vs. SECRETARY HIGHWAYS DEPARTMENT
|
April 29, 2019 |
|
G.SEKAR Vs. DISTRICT REVENUE OFFICER
|
October 24, 2019 |
|
G.SENTHIL Vs. AUTHORIZED OFFICER/CHIEF MANAGE STATE BANK OF INDIA
|
October 14, 2019 |
|
G.SENTHILKUMAR Vs. SECRETARY
|
May 15, 2019 |
|
G.SETHUSOURESWARI Vs. STATE OF TAMIL NADU
|
June 18, 2019 |
|
G.SIVAKUMAR Vs. STATE
|
November 7, 2019 |
|
G.SIVAPRAKASAM Vs. EXECUTIVE ENGINEER
|
April 16, 2019 |
|
G.SOMNATH Vs. STATE OF TAMIL NADU
|
September 24, 2019 |
|
G.SUNDAR Vs. N.SUBBAIYAN
|
June 11, 2019 |
|
G.SURESH Vs. CHELLAPANDI
|
June 18, 2019 |
|
G.SURESH Vs. DISTRICT COLLECTOR
|
June 12, 2019 |
|
G.TAMIL SELVI Vs. STATE OF TAMIL NADU
|
December 13, 2019 |
|
G.THANGARAJ Vs. R.MANICKAM
|
June 22, 2019 |
|
G.UDAYA KUMAR Vs. THE PRINCIPAL SECRETARY
|
April 25, 2019 |
|
G.V. GAJENDIRAN Vs. STATE OF TAMIL NADU
|
July 17, 2019 |
|
G.VAIRAVAN Vs. SUPERINTENDENT OF POLICE
|
January 18, 2019 |
|
G.VASANTHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
December 20, 2019 |
|
G.VASUDEVAN Vs. UNION OF INDIA
|
December 2, 2019 |
|
G.VENKATACHALAM Vs. SEERANGA GOUNDER
|
July 10, 2019 |
|
G.VENKATESAN Vs. THE SUPERINTENDENT OF POLICE
|
August 19, 2019 |
|
G.VIJAYAKUMAR Vs. DIRECTOR GENERAL
|
February 28, 2019 |
|
G.VIJAYAKUMAR Vs. MANAGING DIRECTOR
|
November 18, 2019 |
|
G.WAHID SHERIF Vs. ASSISTANT SETTLEMENT OFFICER
|
January 9, 2019 |
|
GAJABATHIVARMA Vs. STATE
|
February 27, 2019 |
|
GALAXY PROPERTIES PRIVATE LIMITED, REP BY ITS DIRECTOR Vs. PURAVANKARA PROJECTS LIMITED REP BY ITS JOINT MANAGING DIRECTOR
|
February 1, 2019 |
|
GAMMON INDIA LIMITED Vs. CHENNAI METROPOLITAN WATER SUPPLY
|
April 30, 2019 |
|
GANAPATHY Vs. THIRUMALAI GOUNDER
|
January 7, 2019 |
|
GANAPATHY Vs. STATE
|
May 8, 2019 |
|
GANAPATHY Vs. K.BALASUBRAMANIAM
|
November 7, 2019 |
|
GANAPATHY MURUGAN Vs. MADASWAMY
|
January 4, 2019 |
|
GANAPATHY SHANKAR Vs. UNION OF INDIA
|
November 15, 2019 |
|
GANDHI @ RAJIV GANDHI Vs. STATE, REP BY INSPECTOR OF POLICE
|
February 1, 2019 |
|
GANDHIMATHI Vs. SECRETARY TO GOVERNMENT
|
December 2, 2019 |
|
GANESAMOORTHY Vs. M.ANBAZHAGAN
|
November 22, 2019 |
|
GANESAMOORTHY SITARAMBALAM Vs. UNION OF INDIA
|
July 1, 2019 |
|
GANESAN Vs. K.SANKARALINGAM
|
January 22, 2019 |
|
GANESAN Vs. STATE
|
July 27, 2019 |
|
GANESAN Vs. STATE
|
September 23, 2019 |
|
GANESAN Vs. STATE REPRESENTED BY
|
March 18, 2019 |
|
GANESAN Vs. GANAPATHY
|
November 27, 2019 |
|
GANESAN Vs. STATE
|
February 1, 2019 |
|
GANESAN Vs. MUNIAPPA REDDY
|
January 29, 2019 |
|
GANESAN Vs. STATE
|
October 15, 2019 |
|
GANESAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 6, 2019 |
|
GANESAN ALIAS KATTA GANESAN Vs. STATE OF TAMIL NADU
|
November 15, 2019 |
|
GANESAN CHETTIYAR Vs. SUPERINTENDENT OF POLICE
|
April 25, 2019 |
|
GANESAR HIGHER SECONDARY SCHOOL COMMITTEE Vs. CHIEF EDUCATIONAL OFFICER
|
November 1, 2019 |
|
GANESH Vs. SUPERINTENDENT OF POLICE, NAMAKKAL, NAMAKKAL DISTRICT
|
April 23, 2019 |
|
GANESHAMURTHY Vs. R.KRISHNAMMAL
|
October 17, 2019 |
|
GANESHAN Vs. VILASINI
|
April 25, 2019 |
|
GANESHAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 8, 2019 |
|
GANESHAN @ GANESH Vs. VILASINI
|
April 24, 2019 |
|
GANGADURAI Vs. E.N.PALANICHAMY
|
August 29, 2019 |
|
GANGADURAI Vs. STATE
|
January 2, 2019 |
|
GANGOTHRI TEXTILES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 20, 2019 |
|
GATSBY COLLECTIONS (P) LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 21, 2019 |
|
GAUTAM U.NAMBISAN Vs. A.K.SATHYAMOORTHY
|
April 24, 2019 |
|
GAUTHAM VISHWANATH Vs. SUPERINTENDENT OF POLICE
|
October 1, 2019 |
|
GAYATHRI DEVI Vs. DIRECTOR OF SCHOOL EDUCATION
|
December 16, 2019 |
|
GE T & D INDIA LIMITED Vs. COMMISSIONER OF GST AND CENTRAL EXCISE
|
October 1, 2019 |
|
GE T & D INDIA LIMITED Vs. ASSISTANT COMMISSIONER, OFFICE OF THE ASSISTANT COMMISSIONER
|
August 6, 2019 |
|
GE T&D INDIA LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, COMPANY CIRCLE I(1) AND ORS.
|
March 27, 2019 |
|
GEE PEE CONSTRUCTIONS Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
|
April 30, 2019 |
|
GEEKAY HR SOLUTIONS PVT. LIMITED Vs. DEAN RAJIV GANDHI GOVT. GENERAL HOSPITAL CHENNAI
|
December 11, 2019 |
|
GEETA RANI Vs. UNION OF INDIA
|
April 4, 2019 |
|
GEETHA Vs. STATE
|
September 10, 2019 |
|
GEETHA MATRIC HR. SEC. SCHOOL Vs. STATE OF TAMIL NADU
|
March 27, 2019 |
|
GEMINI FILM CIRCUIT Vs. COMMISSIONER OF INCOME TAX
|
July 29, 2019 |
|
GEMINI INDUSTRIES & IMAGING LTD Vs. GOOGLE INDIA PVT. LTD.
|
January 22, 2019 |
|
GEN NEXT MOTORS LIMITED Vs. SUMIT GUPTA, DIRECTOR GENNEXT MOTORS LTD
|
March 5, 2019 |
|
GENERAL MANAGER Vs. R.CHANDRASEKARAN
|
November 22, 2019 |
|
GENERAL MANAGER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
August 27, 2019 |
|
GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL
|
March 28, 2019 |
|
GENERAL MANAGER PANKAJA MILLS Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
September 17, 2019 |
|
GENERAL MANAGER SIVAGANGAI DISTRICT CO-OPERATIVE MILK PRODUCERS' UNION LTD. Vs. K.NAGARAJAN
|
December 4, 2019 |
|
GENERAL MANAGER SOUTHERN RAILWAY Vs. VEEYAR ENGINEERS
|
April 4, 2019 |
|
GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
|
August 14, 2019 |
|
GENERAL MANAGER, SOUTHERN RAILWAY Vs. K R SUBRAMANIAN
|
January 25, 2019 |
|
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. AMMAVASI
|
March 11, 2019 |
|
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED Vs. SPECIAL JOINT COMMISSIONER OF LABOUR CHENNAI
|
June 7, 2019 |
|
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM LTD. Vs. V. PRABHU
|
April 25, 2019 |
|
GENERAL MANAGER/ADMINISTRATION, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED Vs. D. DURAIDHANAPAL
|
February 1, 2019 |
|
GENERAL OFFICER COMMANDING CSD CANTEEN Vs. K.KALYANASUNDARAM
|
April 29, 2019 |
|
GENUINE COPIER SYSTEMS Vs. THE COMMISSIONER OF CUSTOMS-II AND ORS.
|
June 25, 2019 |
|
GEORGE Vs. STATE
|
November 1, 2019 |
|
GEORGE Vs. DIRECTOR OF RURAL DEVELOPMENT
|
July 3, 2019 |
|
GERALD SAM M.D. Vs. SECRETARY
|
February 22, 2019 |
|
GESTIONE CONSULTING INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
March 29, 2019 |
|
GET & D. INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2019 |
|
GET WATER SOLUTIONS PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF GST
|
April 25, 2019 |
|
GHCL LTD. Vs. ADDITIONAL CHIEF SECRETARY COMMISSIONER LAND REFORMS CHEPAUK, CHENNAI
|
July 24, 2019 |
|
GIGIN @ KARPAGAVALLI Vs. CHRIS JAFFER GURU ALIAS GURURAJAN
|
July 24, 2019 |
|
GIRI @ VELLINGIRI Vs. STATE,
|
August 2, 2019 |
|
GIRIDHAR RAJAGOPALAN Vs. STATE OF TAMIL NADU
|
April 25, 2019 |
|
GIRIJA Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
April 5, 2019 |
|
GIRIJA, W/O MANAVALAN Vs. STATE
|
April 8, 2019 |
|
GIRISH ANAND Vs. STATE REP.
|
January 21, 2019 |
|
GIRISH M.KATARIA Vs. DEEPA @ VASANTHI
|
October 24, 2019 |
|
GLOBAL UNITED SHIPPING INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS
|
October 15, 2019 |
|
GLOBAL UNITED SHIPPING INDIA PRIVATE LIMITED Vs. TRAFFIC MANAGER
|
December 20, 2019 |
|
GLOBE DETECTIVE AGENCIES PVT LTD Vs. GAMMON INDIA LTD
|
August 22, 2019 |
|
GLORY Vs. MURUGAN
|
August 28, 2019 |
|
GNANAGURU Vs. MURUGESAN
|
November 7, 2019 |
|
GNANAMANIYAMMAL CHATHIRAM Vs. TAMIL NADU GOVT. THR. ITS DISTRICT COLLECTOR, KOOKIRAKULAM, TIRUNELVELI
|
June 19, 2019 |
|
GNANAMMAL Vs. THE INSPECTOR OF POLICE, THEVARAM POLICE STATION AND ORS.
|
November 18, 2019 |
|
GNANAVADIVELAN Vs. R.DHANABALAN
|
September 20, 2019 |
|
GNANAVEL Vs. A. MANI
|
July 16, 2019 |
|
GODWIN LAMESH ALFRED SURESH Vs. UNION OF INDIA
|
June 20, 2019 |
|
GOKUL Vs. STATE
|
June 6, 2019 |
|
GOKULAKRISHNAN Vs. INSPECTOR OF POLICE
|
September 17, 2019 |
|
GOLD LINE EXPORTS Vs. THE INCOME TAX OFFICER, WARD I
|
February 15, 2019 |
|
GOLDEN GLOW CONSTRUCTIONS PRIVATE LIMITED AND ORS. Vs. STATE AND ORS.
|
August 9, 2019 |
|
GOMATHI Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
September 13, 2019 |
|
GOMATHI Vs. V. VIJAY SHANKAR
|
July 4, 2019 |
|
GOOD NEWS CHANNEL PVT LTD. Vs. A.K.SUBRAMANIAN
|
April 5, 2019 |
|
GOOD SHEPHERD MATRICULATION SCHOOL Vs. DISTRICT COLLECTOR
|
January 22, 2019 |
|
GOODWILL ENGINEERING WORKS Vs. UNION OF INDIA
|
July 11, 2019 |
|
GOOMO ORBIT CORPORATE AND LEISURE TRAVELS (I) PRIVATE LIMITED AND ORS. Vs. G.I. RETAIL PRIVATE LIMITED AND ORS.
|
August 26, 2019 |
|
GOPAL METAL CONTAINERS (P) LTD. Vs. PRESIDING OFFICER
|
November 8, 2019 |
|
GOPALAKRISHNAN Vs. PERUMAL TEMPLE
|
February 6, 2019 |
|
GOPALAKRISHNAN Vs. STATE
|
January 21, 2019 |
|
GOPALRAMALINGAM Vs. KALESHKUMARIMATHAIYAN
|
January 28, 2019 |
|
GOPI Vs. STATE
|
March 20, 2019 |
|
GOPI ENGINEERING WORKS Vs. JOINT COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUUITY ACT
|
March 21, 2019 |
|
GOPI KUMAR Vs. STATE OF TAMIL NADU
|
May 9, 2019 |
|
GOPINATH Vs. STATE
|
July 5, 2019 |
|
GOUTHAMPANDI Vs. STATE
|
December 13, 2019 |
|
GOVEL TRUST Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION COIMBATORE.
|
November 13, 2019 |
|
GOVERNMENT OF INDIA Vs. N.SELVI
|
October 17, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. S.VEERAN
|
September 16, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. R.RAGU
|
September 24, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. A.MUTHURAMALINGAM
|
September 13, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. R PUGALENTHI
|
September 23, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. P.VIVEKANANDAN
|
January 2, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. P.SARAVANAN
|
January 3, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. K. RAVISHANKAR
|
January 2, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. S.SUDANATHAN
|
January 29, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. NATIONAL GREEN TRIBUNAL SOUTH ZONE
|
July 12, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. M.S.GOMATHI
|
January 2, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. N.VEDHA
|
October 17, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. DEAN MADRAS MEDICAL COLLEGE
|
March 13, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. N. GOVINDARAJAN
|
March 15, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. R. MURUGESAN
|
April 2, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. R. AZHAHARASAN
|
June 14, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. J GANESAN
|
March 6, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. P.SARAVANAN
|
January 3, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. C.JOTHIMANI
|
January 11, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. L KANNAN ASSISTANT DEVELOPMENT SECTION COLLECTORATE NAGAPATTINAM
|
June 27, 2019 |
|
GOVERNMENT OF TAMIL NADU Vs. K. KUPPUSAMY
|
January 31, 2019 |
|
GOVERNMENT OF TAMIL NADU AND ORS Vs. K KUMARARAJA AND ORS
|
February 4, 2019 |
|
GOVERNMENT OF TAMIL NADU AND ORS. Vs. G.I. BASKARAN AND ORS.
|
October 31, 2019 |
|
GOVERNMENT OF TAMILNADU Vs. GMP INTERNATIONAL GMBH
|
June 28, 2019 |
|
GOVINDAMMAL Vs. RANGASAMY GOUNDER
|
February 13, 2019 |
|
GOVINDAMMAL Vs. MUMTHAJ BEGAM
|
January 24, 2019 |
|
GOVINDAN Vs. REVATHI
|
October 25, 2019 |
|
GOVINDAN Vs. STATE BY INSPECTOR OF POLICE
|
June 20, 2019 |
|
GOVINDAN ULAGANATHAN Vs. STATE
|
February 11, 2019 |
|
GOVINDARAJ Vs. THIRUMOORTHY
|
August 9, 2019 |
|
GOVINDARAJ Vs. STATE
|
November 11, 2019 |
|
GOVINDARAJ Vs. DISTRICT COLLECTOR
|
November 12, 2019 |
|
GOVINDARAJ NAIDU Vs. RAJAMMAL TRANSPORT AND ORS.
|
January 2, 2019 |
|
GOVINDARAJ RAMASAMY AND ANOTHER Vs. STATE
|
February 21, 2019 |
|
GOVINDARAJAN MANOHARAN Vs. UNION OF INDIA
|
June 20, 2019 |
|
GOVINDASAMY NAIDU Vs. CORLA NAIDU
|
November 19, 2019 |
|
GOWRAMMA Vs. DISTRICT COLLECTOR
|
April 9, 2019 |
|
GOWRAMMAL Vs. KASTHURI
|
January 21, 2019 |
|
GOWRI CHITRA Vs. STATE REP BY, INSPECTOR OF POLICE
|
January 4, 2019 |
|
GOWRI SHANMUGASUNDARAM Vs. ATULYA MISHRA
|
July 16, 2019 |
|
GOWRILAKSHMI Vs. METROPOLITAN TRANSPORT CORPORATION LTD
|
September 12, 2019 |
|
GOWTHAM Vs. DIRECTOR OF TECHNICAL EDUCATION, ANNA UNIVERSITY, GUINDY, CHENNAI
|
August 21, 2019 |
|
GOWTHAMAN Vs. ASSISTANT COMMISSIONER COMMERCIAL TAX
|
March 18, 2019 |
|
GREAT LAKES MULTI-STATE COOPERATIVE HOUSING SOCIETY LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION NO.100
|
April 24, 2019 |
|
GREAVES COTTON LTD. Vs. ASSISTANT COMMISSIONER (ST) NO. 199
|
November 19, 2019 |
|
GREEN AUTO COMPONENTS Vs. ASSISTANT ENGINEER (O & M) IE/THIRUMUDIVAKKAM TAMIL NADU ELECTRICITY GENERATION & DISTRIBUTION CORPORATION
|
February 19, 2019 |
|
GREEN GOLD ANIMATION (P) LTD. Vs. THIRUPATHY BROTHERS MEDIA (P) LTD.
|
November 18, 2019 |
|
GREENPEACE LUXURY HOMES, LLP Vs. V ANANTHA NARAYANAN
|
January 23, 2019 |
|
GREGORY FRANCIS HOLD Vs. UNION OF INDIA
|
September 6, 2019 |
|
GTN ENTERPRISES LIMITED Vs. SUPERINTENDENT OF MARKET
|
December 6, 2019 |
|
GTN TEXTILES LIMITED Vs. SECRETARY TO THE GOVERNMENT
|
November 15, 2019 |
|
GUDDU SINGH @ VIKRAM SINGH Vs. INTELLIGENCE OFFICER, NCB SOUTH ZONE, CHENNAI
|
February 1, 2019 |
|
GUDIYATTAM LUNGI COMPANY Vs. P.G.EKAMBARA MUDALIAR
|
January 21, 2019 |
|
GUDIYATTAM LUNGI COMPANY AND ORS. Vs. G. VASANTHA AND ORS.
|
July 19, 2019 |
|
GUJILIAMPARAI PANCHAYAT UNION Vs. APPELLATE AUTHORITY
|
March 15, 2019 |
|
GUKHANA @ GUNA Vs. UNION OF INDIA OWNING
|
December 20, 2019 |
|
GURNAM SINGH DHILLON Vs. RAJENDRA
|
March 29, 2019 |
|
GURUMOORTHY Vs. SANKAR
|
January 8, 2019 |
|
GURUNATHAN Vs. REVENUE DIVISIONAL OFFICER
|
May 22, 2019 |
|
GURUSAMY Vs. STATE
|
April 23, 2019 |
|
GURUSAMY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 17, 2019 |
|
GVPR ENGINEERS LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
August 22, 2019 |
|
GVPR ENGINEERS LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED,
|
May 15, 2019 |
|
H. MEENAKSHI Vs. S. RAJU
|
November 21, 2019 |
|
H. SUMATHI Vs. L. KINGSLEY CHRISTOPHER
|
August 29, 2019 |
|
H.K. MAHBOOB ALI Vs. SECRETARY TO THE GOVT. MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT
|
October 3, 2019 |
|
H.P.RAJA Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
|
January 2, 2019 |
|
H.S. OM PRAKASH AND ORS. Vs. ANJANI RANJIT
|
August 14, 2019 |
|
H.S.TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS CHENNAI II COMMISSIONERATE
|
April 4, 2019 |
|
H.V.VIMALAN Vs. STATE
|
April 3, 2019 |
|
H.VINAYAGAM Vs. DIRECTOR GENERAL NATIONAL HIGHWAYS DEPARTMENT GUINDY
|
March 15, 2019 |
|
HAHNEMANN HOMOEOPATHIC MEDICAL TRUST Vs. GOVERNMENT OF INDIA
|
July 2, 2019 |
|
HAJA NAJIMUDEEN Vs. A.J. NIJAM MYDEEN
|
February 28, 2019 |
|
HAJAMOHIDEEN ZAKIR HUSSAIN Vs. UNION OF INDIA
|
November 20, 2019 |
|
HAJI MOHAMMAD Vs. STATE
|
February 12, 2019 |
|
HAKKIM DHEEN Vs. STATE
|
July 4, 2019 |
|
HALLMARK CAPITAL PVT. LTD. Vs. THE DISTRICT COLLECTOR, KANCHIPURAM DISTRICT AND ORS.
|
November 26, 2019 |
|
HAMASA Vs. DHANRAJ
|
January 7, 2019 |
|
HANNAH ANGELIN AND ORS. Vs. PARVEEN TRAVELS PVT. LTD. AND ORS.
|
July 19, 2019 |
|
HANON AUTOMATIVE SYSTEMS INDIA PRIVATE LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
September 18, 2019 |
|
HANON AUTOMOTIVE SYSTEMS INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 14, 2019 |
|
HANUDEV INVESTMENTS PVT. LTD. Vs. ORIENTAL BANK OF COMMERCE
|
April 30, 2019 |
|
HARI & CO Vs. THE COMMISSIONER OF CUSTOMS
|
February 14, 2019 |
|
HARIHARAN BALAGURU Vs. UNION OF INDIA
|
July 2, 2019 |
|
HARIHARAPUTHRA PLANTATIONS LTD. Vs. DISTRICT COLLECTOR CUM CHAIRMAN OF THE DISTRICT FOREST COMMITTEE
|
November 7, 2019 |
|
HARIHARASUDHAN Vs. SUPERINTENDING ENGINEER
|
July 2, 2019 |
|
HARIPRASANNA Vs. STATE
|
June 26, 2019 |
|
HARIPRIYA MURALI Vs. STATE OF TAMIL NADU
|
January 9, 2019 |
|
HARRIS JAYAKUMAR JAYARAJ Vs. REGISTRAR OF COMPANIES
|
March 29, 2019 |
|
HASBI TRADERS Vs. CHIEF ENGINEER / DISTRIBUTION CHENNAI SOUTH REGION
|
July 12, 2019 |
|
HASBI TRADERS Vs. CHIEF ENGINEER / DISTRIBUTION CHENNAI SOUTH REGION
|
July 12, 2019 |
|
HASKONING B V Vs. KAMARAJAR PORT LTD
|
August 22, 2019 |
|
HATEEMY SALES CORPORATION Vs. R. SUDHAKAR
|
February 26, 2019 |
|
HATSUN AGRO PRODUCT LTD Vs. REGIONAL P.F. COMMISSIONER
|
May 9, 2019 |
|
HATSUN AGRO PRODUCT LTD Vs. S.P.MANI & MOHAN DAIRY (INDIA) PVT. LTD
|
January 28, 2019 |
|
HAZAR ABBAS Vs. STATE
|
January 9, 2019 |
|
HDFC BANK LTD. Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE, TIRUVALLUR COLLECTORATE
|
June 3, 2019 |
|
HEAD, FLEET MANAGEMENT, SICAL LOGISTICS LTD Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
March 26, 2019 |
|
HEAVENLY FOODS PRIVATE LTD. Vs. COMMISSIONER, CORPORATION OF CHENNAI, RIPON BUILDING, CHENNAI
|
March 4, 2019 |
|
HEAVY VEHICLES FACTORY MAZDOOR SANGH Vs. SECRETARY, THE MINSITRY OF DEFENCE, NEW DELHI
|
April 16, 2019 |
|
HELIOS AND MATHESON INFORMATION TECHNOLOGY LTD Vs. REGISTRAR
|
June 13, 2019 |
|
HELVETICA LIFESTYLE BOUTIQUE PRIVATE LTD. AND ORS. Vs. THE GOODS AND SERVICE TAX NETWORK, NEW DELHI AND ORS.
|
October 25, 2019 |
|
HEMA ANANDHAN Vs. DISTRICT COLLECTOR KANCHEEPURAM
|
April 15, 2019 |
|
HERRENKNECHT (I) PVT. LTD. Vs. DY. COMMISSIONER OF C. EX., CHENNAI
|
June 6, 2019 |
|
HI BRIGHT APPARELS (P) LTD Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
July 8, 2019 |
|
HI FASN LEATHER PRODUCTS CO. Vs. THE JOINT COMMISSIONER OF CUSTOMS
|
December 5, 2019 |
|
HI TOUCH Vs. UNION OF INDIA
|
December 6, 2019 |
|
HIGH END QUALITY CONSTRUCTION (P) LTD Vs. CHIEF ENGINEER PUBLIC WORKS DEPARTMENT GOVERNMENT OF PUDUCHERRY
|
December 16, 2019 |
|
HIGH RANGE SPICES Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, NEW HARBOUR ESTATE, TUTICORIN
|
February 1, 2019 |
|
HIGHCOURT DURAI Vs. ANBULEELA
|
June 18, 2019 |
|
HILANGO MUNIEN Vs. UNION OF INDIA
|
June 10, 2019 |
|
HIMACHAL ALUMINUM AND CONDUCTORS Vs. CHAIRMAN & MANAGING DIRECTOR
|
November 21, 2019 |
|
HINDU AADHIYAN PAZHANGUDI INAM MAKKAL NALA MUNNETRA SANGAM APPARAKUDI Vs. SECRETARY SCHEDULED CASTE AND SCHEDULED TRIBE WELFARE DEPARTMENT
|
September 23, 2019 |
|
HINDUSTAN ENGINEERING TRAINING CENTRE Vs. CHIEF COMMISSIONER OF INCOME TAX -III
|
October 25, 2019 |
|
HINDUSTAN MOTOR FINANCE CORPORATION LIMITED Vs. SUPERINTENDENT OF POLICE, THIRUVALLUR
|
June 14, 2019 |
|
HINDUSTAN OIL EXPLORATION COMPANY LIMITED Vs. COMMISSIONER GST AND CENTRAL EXCISE
|
November 12, 2019 |
|
HINDUSTAN PETROLEUM CORPORATION AND ORS. Vs. A. MAHABOOB BASHA AND ORS.
|
April 16, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. ANNAPOORNA FOODS
|
December 6, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. AGILA MUNNAL PONDS EMPLOYEES NALASANGAM
|
August 19, 2019 |
|
HINDUSTAN UNILEVER LIMITED Vs. S S ENTERPRISES
|
June 14, 2019 |
|
HINDUSTAN UNILEVER LTD. Vs. PRESIDING OFFICER
|
September 25, 2019 |
|
HIRA TRADERS Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
April 4, 2019 |
|
HISAMUDDIN PAPA Vs. UNION OF INDIA
|
June 17, 2019 |
|
HITEC NDT SYSTEM PRIVATE LIMITED Vs. FEDRAL BANK LIMITED
|
December 2, 2019 |
|
HMTD ENGINEERING PVT LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED
|
July 5, 2019 |
|
HOME SECRETARY ST. GEORGE FORT Vs. G.SUGUMARAN
|
September 13, 2019 |
|
HOT & COLD REP. BY ITS PARTNER G. SENTHIL KUMAR Vs. DEPUTY COMMISSIONER (EXCISE) GOVERNMENT OF PUDUCHERRY
|
November 13, 2019 |
|
HRISHIKESH KUNDU Vs. STATE REPRESENTED BY ITS
|
June 13, 2019 |
|
HUSNA KHATUN SHAIKH Vs. SUPERINTENDENT OF POLICE
|
September 19, 2019 |
|
HYAD BASHA SALEEM Vs. UNION OF INDIA
|
September 6, 2019 |
|
HYTEK INDUSTRIES Vs. ASSISTANT COMMISSIONER (CT)
|
July 3, 2019 |
|
I ADDITIONAL DISTRICT AND SESSIONS JUDGE COURT OF SESSIONS TIRUNELVELI Vs. ARUMUGAM
|
March 28, 2019 |
|
I TAMILMARAN @ REGAN Vs. INSPECTOR OF POLICE
|
January 24, 2019 |
|
I. VIJAYAKUMAR Vs. STATE REPRESENTED BY
|
March 28, 2019 |
|
I. YUVARAJ Vs. INSPECTOR OF POLICE, MECHERI POLICE STATION, MECHERI, SALEM DISTRICT
|
January 29, 2019 |
|
I.A.SHEIK ISMAIL JALANI Vs. PREMILA JAIN
|
February 7, 2019 |
|
I.CHRISTOPHER PUNNAGAI SELVAN Vs. SECRETARY TO GOVERNMENT
|
July 16, 2019 |
|
I.ROBERT SINGH Vs. PRINCIPAL SECRETARY
|
July 8, 2019 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD. Vs. PONNUSAMY
|
January 9, 2019 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. K. THIRUPPATHAL
|
February 22, 2019 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. V THILLAI
|
March 8, 2019 |
|
IDOL OF SRI RANGANATHASWAMY SRIRANGAM Vs. GOPALDAS DWARAKADOSS FAMILY TRUST ESTATE
|
June 18, 2019 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. MICHEAL BRITTO
|
April 29, 2019 |
|
ILANGO VETRIVEL Vs. UNION OF INDIA
|
November 20, 2019 |
|
ILLAYARANI AND ORS. Vs. INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
August 30, 2019 |
|
IMMANUEL SAMUEL Vs. UNION OF INDIA
|
September 5, 2019 |
|
IND TRUST TRAVELS AND CARGO PVT. LTD. Vs. INTERGLOBE TECHNOLOGY QUOTIENT PVT. LTD.
|
April 30, 2019 |
|
INDIA INFOLINE LIMITED Vs. RAMI REDDY GAYAM
|
March 21, 2019 |
|
INDIA METAL ONE STEEL PLATE Vs. DEPUTY COMMISSIONER OF INCOME
|
June 13, 2019 |
|
INDIA ROSIN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
April 4, 2019 |
|
INDIAN ADDITIVES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 16, 2019 |
|
INDIAN BANK Vs. TAX RECOVERY OFFICER
|
March 29, 2019 |
|
INDIAN BANK Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
|
September 18, 2019 |
|
INDIAN BANK EMPLOYEES UNION Vs. PRESIDING OFFICER
|
October 17, 2019 |
|
INDIAN BANK, REP BY ITS DEPUTY GENERAL MANAGER, CHENNAI Vs. ORIENTAL INSURANCE COMPANY LTD
|
January 29, 2019 |
|
INDIAN CHRISTIAN MISSION CENTRE Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT
|
July 23, 2019 |
|
INDIAN HUME PIPE COMPANY LTD Vs. EXECUTIVE ENGINEER, TWAD BOARD
|
July 4, 2019 |
|
INDIAN INSTITUTE OF TECHNOLOGY MADRAS Vs. MIDWAY SERVICES
|
October 4, 2019 |
|
INDIAN OIL CORPORATION LTD. Vs. FABTECH WORKS AND CONSTRUCTIONS AND ORS.
|
November 8, 2019 |
|
INDIAN OVERSEAS BANK KALLAKURICHI BRANCH Vs. STATE TAX OFFICER KALLAKURICHI VILLUPURAM
|
August 27, 2019 |
|
INDIRA INDUSTRIES Vs. STATE TAX OFFICER
|
June 20, 2019 |
|
INDIRANI Vs. RAJA @ ANNADURAI
|
September 26, 2019 |
|
INDIRANI MURUGAN Vs. SUVEDHA
|
September 18, 2019 |
|
INDO ASIA FINANCE LTD Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD.
|
August 29, 2019 |
|
INDO SKINS GARMENTS PRIVATE LIMITED Vs. PRESIDING OFFICER
|
August 6, 2019 |
|
INDOWIND ENERGY LIMITED Vs. UNION OF INDIA
|
August 5, 2019 |
|
INDRA GANESAN EDUCATIONAL AND CHARITABLE TRUST Vs. MEMBER SECRETARY ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
April 24, 2019 |
|
INDUS CITYSCAPES CONSTRUCTIONS PVT. LTD. Vs. KARISMAA FOUNDATIONS PVT. LTD.
|
September 26, 2019 |
|
INDUS CITYSCAPES CONSTRUCTIONS PVT.LTD. Vs. KARISMAA FOUNDATIONS PVT.LTD.
|
January 31, 2019 |
|
INDUS IND BANK Vs. SIVAKUMAR
|
March 27, 2019 |
|
INDUS TOWERS LIMITED Vs. COMMISSIONER OF POLICE, MADURAI CITY, MADURAI
|
June 25, 2019 |
|
INDUS TOWERS LTD Vs. DISTRICT COLLECTOR,
|
October 23, 2019 |
|
INDUS TOWERS LTD. Vs. SUPERINTENDENT OF POLICE, DISTRICT POLICE OFFICE, VELLORE DISTRICT
|
June 10, 2019 |
|
INFANT JESUS COLLEGE OF ENGINEERING Vs. REGISTRAR, ANNA UNIVERSITY
|
June 27, 2019 |
|
INFANT JESUS COLLEGE OF ENGINEERING Vs. REGISTRAR ANNA UNIVERSITY
|
December 20, 2019 |
|
INFORMATICS Vs. STATE TAX OFFICER
|
January 18, 2019 |
|
INFRASTRUCTURE DEVELOPMENT FINANCE CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE II (3) CHENNAI
|
March 1, 2019 |
|
INSPECTOR OF POLICE Vs. SELVARAJULU
|
March 7, 2019 |
|
INSPECTOR OF POLICE Vs. M.DHANARAJ
|
April 4, 2019 |
|
INSPECTOR OF POLICE VIGILANCE Vs. M.SELVAM
|
March 13, 2019 |
|
INSTINE Vs. RAJ
|
June 7, 2019 |
|
INSTITUTE OF THE BROTHERS OF ST.PATRICK Vs. CORPORATION OF CHENNAI
|
July 27, 2019 |
|
INSTITUTE OF THE FRANCISCAN MISSIONARIES OF MARY Vs. GOVERNMENT OF TAMIL NADU
|
January 30, 2019 |
|
INSULATION HOUSEBY MEENAKSHI DAVEY Vs. PRAMOD KUMAR DAGA
|
March 7, 2019 |
|
INTEGRATED RESOURCES Vs. SPR CASHEWS
|
August 26, 2019 |
|
INTELLIGENCE OFFICER Vs. RANJIT SINGH CHAUHAN @ MANSINGH
|
December 6, 2019 |
|
INTELLIGENCE OFFICER Vs. KAMZA ZAKEEYA
|
January 19, 2019 |
|
INTELLIGENCE OFFICER AIR INTELLIGENCE UNIT CUSTOMS HOUSE Vs. B.BALATHEEPAN
|
January 25, 2019 |
|
INTERNATIONAL FLAVORS Vs. ASSISTANT COMMISSIONER OF CUSTOMS
|
April 9, 2019 |
|
INTERNATIONAL POWERED ACCESS FEDERATION (IPAF) MOSS END BUSINESS VILLAGE Vs. CAPITAL EQUIPMENT SERVICES LIMITED
|
January 29, 2019 |
|
INTIMATE FASHIONS(INIDA) P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 11, 2019 |
|
INTIMATE FASHIONS(INIDA) P.LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 11, 2019 |
|
ION EXCHANGE INDIA LIMITED Vs. ANGERIPALAYAM COMMON EFFLUENT
|
April 30, 2019 |
|
IP SOFTCOM INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
October 1, 2019 |
|
IRUSAGOUNDER Vs. EXECUTIVE ENGINEER
|
October 1, 2019 |
|
ISG NOVASOFT TECHNOLOGIES LIMITED Vs. GAYATRI BALASAMY
|
August 8, 2019 |
|
ISHVARYAM WINDMILLS PRIVATE Vs. M/S NORDEX INDIA PVT LTD
|
August 6, 2019 |
|
ITI LIMITED Vs. TAMIL NADU TEXTBOOK AND EDUCATIONAL SERVICES CORPORATIONLIMITED
|
January 18, 2019 |
|
IYAPPAN Vs. MUTHUPANDI
|
June 13, 2019 |
|
IYYAPPADOS Vs. MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
June 24, 2019 |
|
IYYAPPAN Vs. STATE
|
December 16, 2019 |
|
J ANANDA JOTHI Vs. SECRETARY TO GOVERNMENT REVENUE ADMINISTRATION
|
July 3, 2019 |
|
J DEVA ASIR Vs. SUPERINTENDENT OF POLICE
|
February 7, 2019 |
|
J DINAKARAN Vs. DEPUTY DIRECTOR OF INCOME TAX (INVESTIGATION)
|
March 5, 2019 |
|
J EBENESER Vs. S JEYACHANDRAN
|
January 3, 2019 |
|
J GOVINDARAJ Vs. ADDITIONAL CHIEF SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION, CHEPAUK
|
October 3, 2019 |
|
J J BHOJAN Vs. K S RANI
|
March 12, 2019 |
|
J K DELWIN SHIRLEY Vs. SECRETARY/ADDL DME, SELECTION COMMITTEE
|
September 16, 2019 |
|
J KARTHI @ KARTHIKAYAN Vs. STATE REP BY INSPECTOR OF POLICE
|
January 21, 2019 |
|
J V J SUBRAMANIAM Vs. INDIAN OIL CORPORATION
|
March 27, 2019 |
|
J VIKRAMASINGHLTD Vs. R MANOJ KUMARLTD
|
January 4, 2019 |
|
J. AKILANDAM Vs. S.PARVATHI
|
October 15, 2019 |
|
J. BABU Vs. GOVERNMENT OF TAMILNADU
|
November 29, 2019 |
|
J. CHITRA AND ORS. Vs. R. DEENADHAYALAN AND ORS.
|
July 23, 2019 |
|
J. GANESSIN Vs. LATHA @ STELLA
|
April 15, 2019 |
|
J. GOWTHAM Vs. STATE
|
August 21, 2019 |
|
J. JAYASEELAN Vs. SUPERINTENDENT OF POLICE, VELLORE DISTRICT, VELLORE
|
June 14, 2019 |
|
J. JOHN WINFRED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA REP. BY AIRPORT DIRECTOR, CHENNAI
|
December 19, 2019 |
|
J. KARUPPAYYAN Vs. G. WILSON
|
September 24, 2019 |
|
J. MANI Vs. INSPECTOR OF POLICE, SENTHAMANGALAM POLICE STATION
|
April 22, 2019 |
|
J. MATHIALAGAN Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. AND ORS.
|
April 29, 2019 |
|
J. MOHANRAJ Vs. COMMISSIONER, HINDU RELIGIOUS ENDOWMENT BOARD
|
February 19, 2019 |
|
J. PUGALENDHI Vs. STATE
|
September 20, 2019 |
|
J. RAJAN Vs. ISHARI K. GANESH, THE MANAGEMENT OF VAELS EDUCATIONAL TRUST
|
February 14, 2019 |
|
J. RAJESHWARI Vs. STATE GOVT. OF TAMIL NADU
|
March 20, 2019 |
|
J. RAJU Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AND ORS.
|
September 18, 2019 |
|
J. RAMAJAYAM (SINCE DECEASED) & OTHERS Vs. RAJASEKARAN
|
October 3, 2019 |
|
J. SARATHKUMAR Vs. STATE
|
July 12, 2019 |
|
J. SHANMUGAPRIYADHARSINI Vs. CHIEF ELECTROAL OFFICER
|
April 2, 2019 |
|
J. SIVARAJ Vs. LEKHA SINDHU
|
March 12, 2019 |
|
J. VENGATESH AND ORS. Vs. MACRO MARVEL PROJECTS LTD. AND ORS.
|
August 19, 2019 |
|
J. VIJAY VENKATESH Vs. STATE OF TAMILNADU, REP. BY ITS, INSPECTOR OF POLICE, SANKARAPURAM POLICE STATION
|
July 12, 2019 |
|
J.A. MURUGAN Vs. INSPECTOR OF POLICE, VIGILANCE & ANTI-CORRUPTION, KRISHNAGIRI
|
October 17, 2019 |
|
J.ABIRAHAM KOYILRAJ Vs. STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD.
|
December 9, 2019 |
|
J.AMEER ABBAS Vs. COMMISSIONER OF POLICE
|
December 3, 2019 |
|
J.BALAKRISHNAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
November 13, 2019 |
|
J.DANIEL Vs. S.ARULNATHAN
|
October 25, 2019 |
|
J.DELIBARN Vs. BAR COUNCIL OF INDIA
|
February 21, 2019 |
|
J.DHANAPAL Vs. TAMIL NADU UNIFORM SERVICES
|
September 23, 2019 |
|
J.DINAKARAN Vs. REGISTRAR, INCOME TAX APPELLATE TRIBUNAL
|
January 21, 2019 |
|
J.JAMUNA Vs. DISTRICT COLLECTOR
|
December 10, 2019 |
|
J.JANORIOUS FAUSTA Vs. P.K.MURUGAN
|
December 5, 2019 |
|
J.JASMINE Vs. DIRECTOR OF SCHOOL EDUCATION
|
April 5, 2019 |
|
J.JAYARAJ Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
December 3, 2019 |
|
J.JAYASUDHA Vs. CHIEF MANAGER
|
April 10, 2019 |
|
J.JEEVITHA Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION,
|
September 18, 2019 |
|
J.JOSE VICTOR KESARI Vs. P.M.SAMINATHAN
|
April 13, 2019 |
|
J.K. TRADERS Vs. THE ASSISTANT COMMISSIONER
|
October 31, 2019 |
|
J.K.PUSHPALATHA Vs. STATE OF TAMIL NADU
|
April 2, 2019 |
|
J.KARUNAIANANDAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
|
December 5, 2019 |
|
J.M.BAXI AND CO. Vs. GOVERNMENT OF INDIA
|
December 4, 2019 |
|
J.M.IQBAL Vs. C. K. SAMPATH
|
November 15, 2019 |
|
J.MANIKANDAN Vs. STATE OF TAMIL NADU
|
April 25, 2019 |
|
J.MERLIN SYNTHIYA Vs. SECRETARY TO GOVERNMENT
|
January 23, 2019 |
|
J.MOHAMED ALI Vs. GENERAL MANAGER
|
April 30, 2019 |
|
J.MOHAMMED ABDUL RAHEEM Vs. DISTRICT COLLECTOR
|
November 8, 2019 |
|
J.MURALI Vs. N.VASUDEVAN
|
April 9, 2019 |
|
J.MYTHILI Vs. ABDUL RAZAK
|
December 12, 2019 |
|
J.PADMANABAN Vs. MANAGING DIRECTOR
|
November 8, 2019 |
|
J.PHILIPS Vs. P.VIJAYAKUMAR
|
March 13, 2019 |
|
J.R.S.CRUSHER Vs. A.JAYAKANTHAN
|
November 1, 2019 |
|
J.RAMALINGAM Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATI
|
November 18, 2019 |
|
J.RUKUMANI Vs. UNION OF INDIA
|
April 30, 2019 |
|
J.SATHISH Vs. SECRETARY TO GOVERNMENT
|
April 10, 2019 |
|
J.SEENIVASAGAM Vs. STATE OF TAMIL NADU
|
August 21, 2019 |
|
J.SEKAR Vs. INDIAN OVERSEAS BANK
|
October 4, 2019 |
|
J.SENTHIL Vs. STATE OF TAMIL NADU
|
February 18, 2019 |
|
J.SENTHIL KUMAR Vs. THE COMMISSIONER
|
June 20, 2019 |
|
J.SHEIKH PARITH Vs. COMMISSIONER OF CUSTOMS (SEAPORT – EXPORTS)
|
December 13, 2019 |
|
J.SURIYA MOORTHY Vs. INSPECTOR OF POLICE
|
November 21, 2019 |
|
J.UDAYAN Vs. MANAGEMENT OF CATERPILLAR
|
June 10, 2019 |
|
J.UMARANI Vs. STATE OF TAMIL NADU
|
August 5, 2019 |
|
J.VELUSAMY Vs. DIRECTOR GENERAL OF POLICE
|
April 29, 2019 |
|
J.ZAHIR HUSSAIN Vs. ADDITIONAL SECRETARY (TECHNICAL) GOVERNMENT OF TAMIL NADU
|
December 30, 2019 |
|
JACOB Vs. DISTRICT COLLECTOR
|
March 29, 2019 |
|
JACOB ALEXANDER Vs. ANISH PAUL
|
January 4, 2019 |
|
JACOB NADAR Vs. KALAVATHY
|
October 31, 2019 |
|
JADEJA @ THIYAGARAJAN Vs. STATE REP BY INSPECTOR OF POLICE, ANNATHANAPATTI POLICE STATION
|
August 2, 2019 |
|
JAFFERULLA Vs. K RAJENDIRAN
|
February 1, 2019 |
|
JAGADEESAN Vs. SELVARAJ
|
June 28, 2019 |
|
JAGADESH Vs. STATE
|
June 7, 2019 |
|
JAGAN Vs. STATE BY INSPECTOR OF POLICE
|
March 11, 2019 |
|
JAGAN SOOSAI Vs. CHRISTINA RAFYA
|
November 5, 2019 |
|
JAGANNATHAN SAILAJA CHITTA Vs. INCOME TAX OFFICER
|
February 15, 2019 |
|
JAGUAR THANGAM Vs. FILM AND TELEVISION PRODUCERS' GUILD OF SOUTH INDIA
|
December 16, 2019 |
|
JAGUVAR RECREATION CLUB Vs. SUPERINTENDENT OF POLICE
|
September 30, 2019 |
|
JAHIR HUSSAIN Vs. INPECTOR OF POLICE
|
September 26, 2019 |
|
JAI MANOHAR Vs. STATE
|
March 14, 2019 |
|
JAIN TUBES Vs. STATE TAX OFFICER
|
June 11, 2019 |
|
JAINAM Vs. STATE
|
November 1, 2019 |
|
JAINAMBU GANI Vs. SUBHAHANI
|
March 5, 2019 |
|
JAISHNA BRIQUETTES Vs. J. JAYACHITRA
|
July 11, 2019 |
|
JAMAL MOHIDEEN HAROON ASHIKA Vs. UNION OF INDIA
|
July 18, 2019 |
|
JAMEELA BEVI Vs. ASSISTANT ENGINEER O & M, TAMIL NADU ELECTRICITY BOARD
|
September 3, 2019 |
|
JANAKI CHELLAPPA Vs. TAMIL NADU HOUSING BOARD
|
May 14, 2019 |
|
JANAKIRAMAN Vs. KOTHANDARAMAN
|
June 17, 2019 |
|
JANCYRANI Vs. STATE OF TAMIL NADU
|
January 18, 2019 |
|
JANNATHUNISHA BEEVI Vs. ZAITHOON BEEVI
|
June 4, 2019 |
|
JARINA BEE Vs. EXECUTIVE OFFICER TOWN PANCHAYAT GINGEE
|
February 12, 2019 |
|
JASINTHAMARY Vs. S. PANEERSELVAM & OTHERS
|
October 22, 2019 |
|
JASMINE EBENEZER ARTHUR Vs. HDFC ERGO GENERAL INSURANCE COMPANY LIMITED
|
June 6, 2019 |
|
JASMINE ENNASI Vs. THAIYALNAYAGI AMMAL
|
February 1, 2019 |
|
JAWAHAR SANTHAKUMAR Vs. STATE OF TAMIL NADU
|
April 16, 2019 |
|
JAWAHARSRINATH V Vs. CHAIRMAN, LAW ADMISSIONS
|
October 4, 2019 |
|
JAY A R ENTERPRISES Vs. SCRAFT TRADERS, REP BY ITS PROPRIETOR, BASANT SAHA
|
January 21, 2019 |
|
JAY HOTELS & RESORTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 9, 2019 |
|
JAYA Vs. SUPERINTENDENT OF POLICE
|
January 10, 2019 |
|
JAYA Vs. REVENUE DIVISIONAL OFFICER
|
January 3, 2019 |
|
JAYA Vs. UNION OF INDIA
|
November 15, 2019 |
|
JAYA EDUCATIONAL TRUST Vs. PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL-I
|
October 31, 2019 |
|
JAYACHANDHIRAN Vs. SUB-COLLECTOR, CHIDAMBARAM, CUDDALORE DISTRICT
|
July 10, 2019 |
|
JAYACHANDRAN ALLOYS (P) LTD Vs. SUPERINTENDENT OF GST AND CENTRAL EXCISE
|
April 4, 2019 |
|
JAYAKUMAR Vs. STATE
|
March 15, 2019 |
|
JAYAKUMAR Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE
|
April 27, 2019 |
|
JAYAKUMAR Vs. KANTHASAMY
|
July 26, 2019 |
|
JAYANTHI SEEMAN Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1
|
February 21, 2019 |
|
JAYAPANDI Vs. STATE
|
July 2, 2019 |
|
JAYARAMAN Vs. PALANI
|
March 29, 2019 |
|
JAYARAMAN Vs. STATE
|
February 18, 2019 |
|
JAYARAMAN Vs. STATE REP BY ITS DEPUTY SUPERINTENDENT OF POLICE
|
January 2, 2019 |
|
JAYARAMAN KOUNDER Vs. MALATHI, W/O GUNASEKARAN
|
January 2, 2019 |
|
JAYARANI Vs. D.P.F. TEXTILES PVT. LTD.
|
January 24, 2019 |
|
JAYAVEL Vs. MANIKANDAN
|
March 12, 2019 |
|
JAYAVELU Vs. STATE
|
January 3, 2019 |
|
JAYSON FRANCIS Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS, TIRUNELVELI DISTRICT
|
September 5, 2019 |
|
JBM AUTO SYSTEM PRIVATE LIMITED Vs. PRESIDING OFFICER
|
September 5, 2019 |
|
JBM AUTO SYSTEM PRIVATE LIMITED Vs. REGIONAL PF COMMISSIONER – II (C & R)
|
September 9, 2019 |
|
JBM AUTO SYSTEM PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER - II (C & R)
|
December 10, 2019 |
|
JEBAMALAI MARIYAN SEBASTIYAN Vs. DISTRICT COLLECTOR
|
June 21, 2019 |
|
JEBARAJ AND ORS. Vs. STATE
|
September 20, 2019 |
|
JEBASTINS Vs. JINO METILDA
|
November 4, 2019 |
|
JEEVA Vs. REGIONAL PASSPORT OFFICER, THIRUCHIRAPALLI AND ORS.
|
September 25, 2019 |
|
JEEVANANDHAM Vs. V.GOWTHAMAN
|
October 23, 2019 |
|
JEEVARATAM AMMAL Vs. COLLECTOR
|
January 28, 2019 |
|
JEEVAREKA Vs. DISTRICT REGISTRAR
|
November 6, 2019 |
|
JEGAN Vs. SUPERINTENDENT OF POLICE
|
May 8, 2019 |
|
JEGANATHAN K Vs. DEPUTY DIRECTOR OF HEALTH SERVICES
|
July 3, 2019 |
|
JENITHA MARY Vs. STATE OF TAMIL NADU
|
January 28, 2019 |
|
JEROME SURENDRAN Vs. STATE
|
January 7, 2019 |
|
JESUDASS PRABAKARAM Vs. STATE
|
January 8, 2019 |
|
JEYA SEELAN Vs. THE REVENUE DIVISIONAL OFFICER
|
March 21, 2019 |
|
JEYAGURU SAW MILLS Vs. ASSISTANT COMMISSIONER
|
February 11, 2019 |
|
JEYALAKSHMI Vs. SENTHILKUMAR @ CHOKKALINGA PANDIAN
|
September 18, 2019 |
|
JEYAM Vs. VIJAYALAKSHMI
|
June 27, 2019 |
|
JEYAMURUGAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
February 15, 2019 |
|
JEYANTHI RAGHAVAN Vs. UNION OF INDIA
|
October 30, 2019 |
|
JEYAPONRAJ Vs. STATE
|
April 15, 2019 |
|
JEYARAJ Vs. GOVERNMENT OF TAMIL NADU
|
December 17, 2019 |
|
JEYARAMARAJA Vs. INSPECTOR OF POLICE, SATHIYAMANGALAM
|
January 22, 2019 |
|
JEYASEELAN Vs. STATE
|
September 4, 2019 |
|
JEYASUTHA Vs. SUPERINTENDENT OF POLICE
|
July 26, 2019 |
|
JEYASUTHA Vs. SUPERINTENDENT OF POLICE THENI, THENI DISTRICT
|
July 3, 2019 |
|
JEYAVEL AND ORS. Vs. STATE
|
November 29, 2019 |
|
JEYYAM GLOBAL FOODS (P) LTD Vs. UNION OF INDIA
|
January 23, 2019 |
|
JMS EXPORTS Vs. COMMISSIONER OF CUSTOMS CHENNAI II
|
June 10, 2019 |
|
JOAN PRAMODHINI Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING
|
April 24, 2019 |
|
JOHN Vs. REVENUE DIVISIONAL OFFICER
|
July 2, 2019 |
|
JOHN Vs. STATE OF TAMIL NADU
|
December 30, 2019 |
|
JOHN CHELLADURAI RAJAH Vs. UNION OF INDIA
|
July 17, 2019 |
|
JOHN HITLER Vs. STATE OF TAMIL NADU
|
October 16, 2019 |
|
JOHN MAHIZH Vs. SUPERINTENDENT OF POLICE
|
December 9, 2019 |
|
JOHN VESSEL Vs. COMMISSIONER
|
February 5, 2019 |
|
JOINT COMMISSIONER Vs. ORIGINAL VEL SPORTING NEWS
|
June 4, 2019 |
|
JOINT COMMISSIONER Vs. C.HARI PADMANABAN
|
November 20, 2019 |
|
JOINT DIRECTOR Vs. MANAGEMENT OF BINNY ENGINEERING LIMITED
|
November 6, 2019 |
|
JOINT DIRECTOR OF AIDED ELEMENTARY EDUCATION Vs. K.KOORI
|
October 3, 2019 |
|
JOINT FAMILY MANAGER SANGOTTAIYAN Vs. NAGARAJ
|
April 16, 2019 |
|
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. M.ELUMALAI
|
September 9, 2019 |
|
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. K. KARTHIKEYAN
|
March 21, 2019 |
|
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES CUDDALORE REGION Vs. V. AMARNATH
|
September 10, 2019 |
|
JOLLY JOY JOHN Vs. GREEN PEACE CONSTRUCTIONS PVT. LTD.
|
November 11, 2019 |
|
JOSEPH Vs. INSPECTOR OF POLICE R.S. MANGALAM POLICE STATION
|
October 22, 2019 |
|
JOSEPH AMAL RAJ Vs. ADDITIONAL PRINCIPAL SECRETARY
|
April 24, 2019 |
|
JOSEPH ANTONY GERARD Vs. J.L. MALARVIZHI
|
November 11, 2019 |
|
JOSEPH CHARLES Vs. STATE
|
December 10, 2019 |
|
JOSHUA LEELA SHAW SUMANAM Vs. UNION OF INDIA
|
June 20, 2019 |
|
JOTHI Vs. K. T. RUKMANI GANESAN
|
November 6, 2019 |
|
JOTHI Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION
|
March 12, 2019 |
|
JOTHI RAMALINGAM Vs. AXIS BANK LTD
|
August 1, 2019 |
|
JOTHI RAMALINGAM Vs. A.K.PALANI
|
November 12, 2019 |
|
JOTHIKA Vs. GOVT. OF TAMIL NADU
|
May 22, 2019 |
|
JOTHIMANI Vs. REVENUE DIVISIONAL OFFICER
|
July 5, 2019 |
|
JOY ALUKKAS TRADERS (INDIA) PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
January 3, 2019 |
|
JSR INFRA DEVELOPERS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 6, 2019 |
|
JULIOS SIGAMONY PRABHAKAR Vs. UNION OF INDIA
|
November 28, 2019 |
|
JUMBO BAGS LTD Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA
|
September 30, 2019 |
|
JUNIOR ENGINEER (O&M/TOWN) TAMIL NADU ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
June 10, 2019 |
|
JVS EXPORTS Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-I
|
July 23, 2019 |
|
K ANANDHAN Vs. COMMISSIONER
|
January 3, 2019 |
|
K ASHOK KUMAR Vs. ANDHRA BANK, REP BY ASSISTANT GENERAL MANAGER, HYDERABAD
|
September 3, 2019 |
|
K C RAJABATHAR Vs. B PURUSHOTHAMAN
|
September 18, 2019 |
|
K CHANDRASEKARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 4, 2019 |
|
K CHANDRASEKARAN Vs. C J KALAIYAMURTHY
|
July 1, 2019 |
|
K DALPAT SINGH Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
|
August 2, 2019 |
|
K DHANASEKAR Vs. UNION OF INDIA
|
September 10, 2019 |
|
K DURAI Vs. STATE
|
March 20, 2019 |
|
K DURAIRAJ Vs. SECRETARY, TAMIL NADU TOWN ADMINISTRATIVE AND WATER SUPPLY DEPARTMENT
|
July 18, 2019 |
|
K G MANNAR NAIDU Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
September 10, 2019 |
|
K J TAMILARASAN Vs. DEPUTY COLLECTOR (REVENUE) SOUTH
|
August 7, 2019 |
|
K K CHINNATHAMBI Vs. STATE GOVERNMENT OF TAMIL NADU
|
February 20, 2019 |
|
K K RAMESH Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO CHIEF MINISTER, CHENNAI
|
January 28, 2019 |
|
K KALIANNA GOUNDER Vs. SUNDARARAJ, S/O PETCHIMUTHU
|
February 4, 2019 |
|
K KAMALAVENI Vs. M RAMADASS NAIDU
|
March 5, 2019 |
|
K KATHIRVEL Vs. INSPECTOR GENERAL OF REGISTRATION
|
August 2, 2019 |
|
K KUMARASAMY Vs. SENNIAPPA RAMASAMY MUDALIAR EDUCATIONAL AND HEALTH CHARITABLE TRUST
|
August 9, 2019 |
|
K LAKSHMI Vs. DISTRICT COLLECTOR
|
February 19, 2019 |
|
K M MOHIDEEN KUNHI Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
March 22, 2019 |
|
K M SIGAMANI Vs. EXECUTIVE ENGINEER, PWD BUILDING CONSTRUCTIONS AND MAINTENANCE DIVISIONENGINEER
|
January 10, 2019 |
|
K M SUNDARAMURTHY Vs. P NATESAN
|
August 28, 2019 |
|
K MOHANKUMAR Vs. REGISTRAR GENERAL,
MADRAS HIGH COURT
|
February 1, 2019 |
|
K MURTHY Vs. UNION OF INDIA
|
January 10, 2019 |
|
K MURUGAN Vs. DISTRICT COLLECTORTHANGAVEL
|
January 8, 2019 |
|
K MURUGESAN Vs. STATE
|
March 6, 2019 |
|
K MUTHUKUMAR Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION LIMITED
|
February 5, 2019 |
|
K MUTHUPANDI Vs. STATE
|
August 5, 2019 |
|
K MUTHUVAIRI Vs. DISTRICT REVENUE OFFICER AND ADDITIONAL DISTRICT MAGISTRATE, RAMANATHAPURAM DISTRICTDISTRICT
|
January 11, 2019 |
|
K N PATTABIRAMAN Vs. PARAMAKUDI ARASARADI
|
March 4, 2019 |
|
K N RAMAN KUTTY Vs. K N USHA
|
August 7, 2019 |
|
K N SATHIYABAMA Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, ST GEORGE FORT, CHENNAI
|
February 1, 2019 |
|
K NAGAPPAN Vs. GOVERNMENT OF TAMIL NADU
|
June 13, 2019 |
|
K NAGARAJAN Vs. DISTRICT COLLECTOR, SALEM DISTRICT
|
August 2, 2019 |
|
K NARAYANASAMY Vs. K THULASIRAMAN
|
April 15, 2019 |
|
K NASAR BEIK Vs. M LAKSHMANA PERUMAL FOOD INSPECTOR INCHARGE THIYAGADURGAM TOWN PANCHAYAT
|
January 24, 2019 |
|
K P SRINIVASAN, S/O PAPPU CHETTIAR Vs. GOPALAMMAL, W/O LATE T V VENKATASAMI CHETTIARKRISHNASAMY
|
January 18, 2019 |
|
K P VELU Vs. ELECTION COMMISSIONER, TAMIL NADU STATE CO-OPERATIVE SOCIETIES ELECTION COMMISSION, CHENNAI
|
August 1, 2019 |
|
K PALANISAMY Vs. RANGASAMY
|
July 25, 2019 |
|
K PONNAMBALAM Vs. STATE (REP BY) INSPECTOR OF POLICE
|
March 20, 2019 |
|
K R RAJA Vs. STATE OF TAMIL NADU
|
February 1, 2019 |
|
K RAMANATHAN THIRUMURUGAN Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENTSENTHILKUMAR
|
January 3, 2019 |
|
K RAMESH, S/O KONDAIAH Vs. INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU, CHENNAI
|
July 23, 2019 |
|
K RANJITHKUMAR Vs. INSPECTOR OF POLICE NIBCID, CHENNAI
|
January 4, 2019 |
|
K RASU Vs. MAYAVAN
|
January 3, 2019 |
|
K RUKMANI Vs. V ELUMALAI
|
August 22, 2019 |
|
K SARAVANAN Vs. SUBBULAKSHMISUKUMAR
|
January 7, 2019 |
|
K SELVARAJ Vs. STATE GOVERNMENT OF TAMIL NADU
|
February 20, 2019 |
|
K SHANMUGAM Vs. BOOPATHI
|
April 27, 2019 |
|
K SIVAKUMAR Vs. SOUTHERN REGIONAL POWER COMMITTEE CENTRAL ELECTRICITY AUTHORITY
|
June 26, 2019 |
|
K SUBRAMANIAN Vs. CHINNADURAI
|
January 11, 2019 |
|
K SUGUMAR Vs. TAMILNADU STATE LEVEL SCRUTINY COMMITTEE
|
August 2, 2019 |
|
K T BALAJI VAIGAI Vs. HASTUN AGRO PRODUCT LIMITED REPRESENTED BY ITS MANAGING DIRECTOR R G CHANDRAMOGAN
|
January 30, 2019 |
|
K THIRUPPATHIRAHAMATHULLA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
January 3, 2019 |
|
K THOOSIMUTHU @ SARAVANAN Vs. STATE OF TAMIL NADU
|
October 16, 2019 |
|
K V MADHAN Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH
|
July 18, 2019 |
|
K V T HOMES AND ESTATES PVT LTD Vs. DISTRICT REVENUE OFFICER, KANCHEEPURAM
|
October 3, 2019 |
|
K VAITHI Vs. KOTAK MAHINDRA BANK LTD
|
March 13, 2019 |
|
K VENUGOPAL Vs. V S K KUMARAN SON OF V S KUPPANARPUTHAM
|
January 3, 2019 |
|
K-113, KUGALUR PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD. Vs. THE JOINT COMMISSIONER OF LABOUR (APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT) AND ORS.
|
September 18, 2019 |
|
K. ADHITHAN Vs. INSPECTOR OF POLICE
|
October 22, 2019 |
|
K. AMBALAM Vs. DISTRICT COLLECTOR, SIVAGANGAI COLLECTORATE, SIVAGANGAI
|
April 24, 2019 |
|
K. AMBIGAPATHY Vs. STATE
|
August 6, 2019 |
|
K. ARIYAL Vs. R. RAMAN
|
April 16, 2019 |
|
K. ARUMUGAM Vs. THIRUPURAMMAL
|
December 10, 2019 |
|
K. ARUMUGAM Vs. MANAGING DIRECTOR, TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION
|
July 29, 2019 |
|
K. BALAJI Vs. STATE
|
July 4, 2019 |
|
K. BALASUNDARAM Vs. L. VADIVEL NADAR
|
March 26, 2019 |
|
K. BASHEER Vs. DISTRICT COLLECTOR, THE NILGIRIS DISTRICT, OOTACAMUND
|
July 8, 2019 |
|
K. BAVADHARANI Vs. DEAN, THE GOVT. MEDICAL COLLEGE HOSPITAL
|
October 17, 2019 |
|
K. CHINNADURAI Vs. STATE
|
April 1, 2019 |
|
K. DEVA Vs. SUPERINTENDENT OF POLICE, NAMAKKAL, NAMAKKAL DISTRICT
|
November 13, 2019 |
|
K. DEVAMANI Vs. UNION TERRITORY OF PUDUCHERRY
|
February 14, 2019 |
|
K. DHANAPAL Vs. DISTRICT REVENUE OFFICER COLLECTORATE
|
July 12, 2019 |
|
K. DINESH Vs. PRINCIPAL, GOVT. ARTS COLLEGE
|
April 24, 2019 |
|
K. DIVYA Vs. NAGAVEL
|
September 24, 2019 |
|
K. DIVYA Vs. INSPECTOR OF POLICE, OTHAKADAI AND ORS.
|
September 20, 2019 |
|
K. ESHTER RAJATHI Vs. DISTRICT COLLECTOR
|
November 21, 2019 |
|
K. ETTIYAPPAN Vs. M. BABY GABIRIYEL AMMAL
|
July 9, 2019 |
|
K. GAJAPATHY Vs. STATE
|
July 10, 2019 |
|
K. GANASEN Vs. V. BALASUBRAMANIAN
|
November 7, 2019 |
|
K. GANESAN Vs. ALAMELU
|
July 19, 2019 |
|
K. GANESAN Vs. A.B. MALATHI, THE TAHSILDAR, ANTHIYUR TALUK, ERODE DISTRICT
|
July 22, 2019 |
|
K. GANESH Vs. GOVINDHAN @ GOVINDHASAMY
|
March 29, 2019 |
|
K. GANESH Vs. GALADA FINANCE LIMITED
|
December 10, 2019 |
|
K. GASPAR Vs. STATE OF TAMILNADU
|
November 4, 2019 |
|
K. GOVINDAN Vs. ROSE MUDALIAR
|
July 19, 2019 |
|
K. GOVINDARAJ Vs. STATE
|
February 8, 2019 |
|
K. GOVINDARAJ Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD.
|
September 17, 2019 |
|
K. GURUCHEV Vs. M. GURUSAMY
|
July 30, 2019 |
|
K. HAKKIM Vs. STATE OF TAMIL NADU
|
January 9, 2019 |
|
K. HARI Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD.
|
April 2, 2019 |
|
K. JAYAKUMAR Vs. SECRETARY HOME-DEPARTMENT
|
September 19, 2019 |
|
K. JUI PRASANTH Vs. ZONAL OFFICER ZONE -7 CHENNAI CITY CORPORATION AMBATTUR
|
February 14, 2019 |
|
K. K. RAJAN Vs. V. VIDHYA INDUSTRIES
|
September 25, 2019 |
|
K. KALIDASS Vs. P. MUNUSAMI
|
July 23, 2019 |
|
K. KALIDOSS Vs. INSPECTOR OF POLICE, BELUKURICHI POLICE STATION, NAMAKKAL DISTRICT
|
April 4, 2019 |
|
K. KANAGASABAI AND OTHERS Vs. R. SANKAR
|
March 20, 2019 |
|
K. KANMANI Vs. R. SIVAKUMAR
|
April 12, 2019 |
|
K. KARTHIK Vs. STATE
|
September 24, 2019 |
|
K. KATHIRVELU Vs. THE DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT
|
June 6, 2019 |
|
K. KOSALARAMAN (MINOR) Vs. DEAN (AGRICULTURE) AND CHAIRMAN (ADMISSIONS)
|
August 29, 2019 |
|
K. KRISHNAMMAL Vs. C.S. MOHAN
|
October 24, 2019 |
|
K. KRISHNAMOORTHY Vs. STATE OF TAMIL NADU
|
July 4, 2019 |
|
K. KRISHNAMOORTHY Vs. LOUIS WALTER
|
January 23, 2019 |
|
K. KRISHNAVENI Vs. DISTRICT COLLECTOR, HARUR TALUK, DHARMAPURI
|
September 18, 2019 |
|
K. KUMAR Vs. INSPECTOR OF POLICE NATRAMPALLI POLICE STATION, VELLORE DISTRICT
|
May 15, 2019 |
|
K. KUMAR Vs. K. SUBRAMANIAN
|
July 19, 2019 |
|
K. LAKSHMANAN Vs. DISTRICT COLLECTOR
|
November 6, 2019 |
|
K. LAKSHMANAN Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND ORS.
|
August 26, 2019 |
|
K. LAKSHMI Vs. M. PALANISAMY
|
June 3, 2019 |
|
K. M. GANESAN Vs. GOVERNMENT OF TAMIL NADU
|
July 11, 2019 |
|
K. M. PALANISAMY Vs. V. K. SAGUNTHALA DEVI
|
July 18, 2019 |
|
K. MAALAI Vs. GOVT. OF TAMILNADU
|
June 3, 2019 |
|
K. MADHAVAN Vs. SUPERINTENDENT OF POLICE, THIRUVANNAMALAI, THIRUVANNAMALAI DISTRICT
|
February 8, 2019 |
|
K. MANI Vs. ELECTION COMMISSION OF INDIA
|
April 5, 2019 |
|
K. MANIKANDAN Vs. TAMIL NADU GENERATION & DISTRIBUTION LIMITED
|
September 10, 2019 |
|
K. MOHAN Vs. STATE
|
January 10, 2019 |
|
K. MURALI Vs. MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION
|
January 3, 2019 |
|
K. MURUGAN Vs. ANNAI THERASA EDUCATIONAL TRUST
|
April 11, 2019 |
|
K. N. KITTUSAMY Vs. A. P. SHUBBRAMANIAM
|
June 27, 2019 |
|
K. NAGARAJAN Vs. RENGANATHAN @ THANGAM (DIED)
|
September 18, 2019 |
|
K. NANTHAKUMAR Vs. MUNICIPAL COMMISSIONER
|
November 12, 2019 |
|
K. NARAYANASAMY Vs. DIRECTOR OF SCHOOL EDUCATION
|
September 19, 2019 |
|
K. NEDUNCHELIAN Vs. SECRETARY TO GOVT., SCHOOL EDUCATION DEPARTMENT
|
May 22, 2019 |
|
K. P. KOLANTHAI Vs. STATE BY INSPECTOR OF POLICE ANTI CORRUPTION
|
August 9, 2019 |
|
K. PALANISAMI Vs. STATE
|
April 2, 2019 |
|
K. PANDISELVI Vs. C. KANNAN
|
February 11, 2019 |
|
K. PANDIYAN Vs. STATE
|
April 24, 2019 |
|
K. PANNER SELVAM Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
|
April 26, 2019 |
|
K. PATTAMMAL Vs. J. RAGHAVENDRAN
|
November 20, 2019 |
|
K. PAZHANISELVAN Vs. THE PRINCIPAL DISTRICT COURT
|
February 26, 2019 |
|
K. PRADEEP KUMAR Vs. STATE
|
July 9, 2019 |
|
K. PRAKASH Vs. INSPECTOR OF POLICE, D4, R.K. PET POLICE STATION
|
July 2, 2019 |
|
K. PRAKASH Vs. SUPERINTENDENT OF POLICE, SALEM, SALEM DISTRICT
|
February 20, 2019 |
|
K. R. ARUMUGAM Vs. P. SEMMALAR
|
November 5, 2019 |
|
K. RAGHU Vs. STATE
|
July 18, 2019 |
|
K. RAJA Vs. SUB COLLECTOR, KANYAKUMARI DISTRICT, NAGERCOIL
|
February 28, 2019 |
|
K. RAJA AND ORS. Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HIGHWAYS AND MINOR PORTS DEPARTMENT AND ORS.
|
November 15, 2019 |
|
K. RAJAN MEHRA Vs. V.THULASIMANI
|
March 12, 2019 |
|
K. RAJESWARI Vs. SECRETARY TO GOVT., GOVT. OF TAMIL NADU, SECRETARIAT, CHENNAI
|
November 6, 2019 |
|
K. RAJKUMAR Vs. STATE
|
July 19, 2019 |
|
K. RAMAKRISHNAN AND ORS. Vs. INCOME TAX DEPARTMENT, THE COMMISSIONER OF INCOME TAX
|
October 25, 2019 |
|
K. RAMALINGAM Vs. STATE OF TAMILNADU REP. BY THE SECRETARY TO GOVT. REVENUE DEPARTMENT
|
July 24, 2019 |
|
K. RAMASESHAN Vs. S.N. ABARANAM
|
October 23, 2019 |
|
K. RAMESH Vs. THASILDAR, KADAYANALLUR, TIRUNELVELI DISTRICT
|
May 16, 2019 |
|
K. RAMESH Vs. M. NATESAN
|
April 12, 2019 |
|
K. RAVI Vs. SUPERINTENDENT OF POLICE, SALEM, SALEM DISTRICT
|
January 30, 2019 |
|
K. ROHIA BEEVI AND ORS. Vs. THE PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS, CHEPAUK AND ORS.
|
December 6, 2019 |
|
K. SANKARAPANDIAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI, TIRUNELVELI DISTRICT
|
July 11, 2019 |
|
K. SARAVANAN Vs. STATE
|
July 16, 2019 |
|
K. SARAVANAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD.
|
July 31, 2019 |
|
K. SASIKUMAR Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING, DINDIGUL DISTRICT
|
September 26, 2019 |
|
K. SATISH Vs. S. PRIYA
|
July 16, 2019 |
|
K. SEKAR Vs. SUPERINTENDENT OF POLICE, VELLORE, VELLORE DISTRICT
|
January 11, 2019 |
|
K. SELVA KANDASAMY Vs. STATE
|
February 14, 2019 |
|
K. SELVA RAJ Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
|
August 16, 2019 |
|
K. SELVARAJ Vs. STATE
|
May 15, 2019 |
|
K. SENTHIL BALAJI Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK
|
September 20, 2019 |
|
K. SENTHILKUMAR Vs. STATE
|
December 6, 2019 |
|
K. SHANKAR (PROPRIETOR), M/S. CORNER STONE BUILDERS Vs. REAL ESTATE REGULATORY AUTHORITY, UNION TERRITORY OF PUDUCHERRY, PUDUCHERRY
|
April 10, 2019 |
|
K. SHANKARAN Vs. PONDS HINDUSTAN LEVER LTD
|
February 6, 2019 |
|
K. SHANMUGASUNDARAM Vs. SUPERINTENDENT OF POLICE, ERODE, ERODE DISTRICT
|
February 20, 2019 |
|
K. SHEELA MARY Vs. METROPOLITAN TRANSPORT CORPORATION
|
September 3, 2019 |
|
K. SINDHU Vs. DISTRICT COLLECTOR, NAMAKKAL DISTRICT
|
February 19, 2019 |
|
K. SOUNDARAM Vs. R. SRINIVASAN
|
July 17, 2019 |
|
K. SUBBURAMAN Vs. STATE OF TAMIL NADU
|
February 20, 2019 |
|
K. SUBHAM Vs. THE SECRETARY, DEPARTMENT OF SCHOOL EDUCATION AND ORS.
|
November 15, 2019 |
|
K. SUBRAMANI Vs. STATE
|
July 29, 2019 |
|
K. SUMATHI Vs. SUPERINTENDENT OF POLICE
|
September 10, 2019 |
|
K. THANGAVEL Vs. ASSISTANT ENGINEER
|
November 19, 2019 |
|
K. THIRUPATHI Vs. STATE OF TAMIL NADU
|
November 14, 2019 |
|
K. UMAYAVEL Vs. INSPECTOR GENERAL OF POLICE
|
January 24, 2019 |
|
K. VADIVEL Vs. STATE
|
March 29, 2019 |
|
K. VELMAYIL Vs. THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.
|
October 22, 2019 |
|
K. VELUSAMY Vs. S. RAJALAKSHMI
|
November 6, 2019 |
|
K. VELUSAMY Vs. STATE OF TAMILNADU
|
January 2, 2019 |
|
K. VENKATARAMAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 18, 2019 |
|
K. VENUGOPAL Vs. SUPERINTENDENT OF POLICE, DHARMAPURI, DHARMAPURI DISTRICT
|
January 11, 2019 |
|
K. VIGNESH KUMAR Vs. DIRECTOR OF LEGAL STUDIES
|
November 13, 2019 |
|
K. VIKRAM Vs. STATE
|
July 4, 2019 |
|
K.A. KANNAN Vs. P. MUTHUKUMARAN
|
December 17, 2019 |
|
K.A.M. MUHAMMED ABUBACKER Vs. GOVERNMENT OF TAMIL NADU
|
November 12, 2019 |
|
K.ADHISIVAKUMAR Vs. REGIONAL TRANSPORT OFFICER
|
March 19, 2019 |
|
K.AMBIGAPATHY Vs. K.SUBHA
|
November 15, 2019 |
|
K.ANANDHI Vs. COMMISSIONER GREATER CHENNAI CORPORATION
|
April 8, 2019 |
|
K.ANITHA KUNJU THANKOM Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 1, 2019 |
|
K.ANJALAM Vs. STATE OF TAMIL NADU
|
March 29, 2019 |
|
K.ANNADHURAI Vs. A.ANNADURAI
|
December 16, 2019 |
|
K.ANNAMALAI Vs. SECRETARY TO GOVERNMENT OF INDIA
|
November 7, 2019 |
|
K.ARUMUGAM Vs. STATE
|
December 17, 2019 |
|
K.ARUNACHALAM Vs. SIVAPARVATHI
|
April 5, 2019 |
|
K.ASHOK KUMAR Vs. REVENUE DIVISIONAL OFFICER
|
January 31, 2019 |
|
K.B. PARASURAMAN Vs. SAKUNTHALA AND ORS.
|
June 3, 2019 |
|
K.B. SRIDHARAN Vs. SUPERINTENDENT OF POLICE, KANCHEEPURAM DISTRICT
|
May 16, 2019 |
|
K.B.LATHA Vs. ASSISTANT COLLECTOR COONOOR
|
September 9, 2019 |
|
K.BALASARAVANAN Vs. UNION OF INDIA
|
March 29, 2019 |
|
K.BALASUBRAMANIAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
|
November 8, 2019 |
|
K.BALRAJ Vs. COLLECTOR CUDDALORE DISTRICT
|
January 24, 2019 |
|
K.BALU Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
July 3, 2019 |
|
K.BASKAR Vs. STATE OF TAMIL NADU
|
December 19, 2019 |
|
K.BASKAR Vs. DISTRICT COLLECTOR
|
December 30, 2019 |
|
K.BERKMANS Vs. SUPERINTENDENT OF POLICE
|
May 8, 2019 |
|
K.C. BABU DHAS AND ORS. Vs. K.C. JEYADHAS AND ORS.
|
November 29, 2019 |
|
K.C.BALASUNDARAM Vs. AUTHORISED OFFICER ICICI BANK LTD.
|
September 13, 2019 |
|
K.CHANDRAMOHAN Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED
|
July 4, 2019 |
|
K.CHANDRASEKAR Vs. STATE
|
December 20, 2019 |
|
K.CHELLAPANDIAN Vs. GOVERNMENT OF INDIA
|
January 29, 2019 |
|
K.CHELLAPANDIAN Vs. GOVERNMENT OF INDIA
|
February 4, 2019 |
|
K.CHELLAPPAN Vs. PANCHARANI
|
December 20, 2019 |
|
K.CHINNAMARI Vs. STATE OF TAMIL NADU
|
June 7, 2019 |
|
K.CHINNARAJ Vs. DISTRICT COLLECTOR
|
January 3, 2019 |
|
K.CHINNUSAMY Vs. PRINCIPAL DIRECTOR HIGHWAY DEPARTMENT GUINDY
|
December 2, 2019 |
|
K.CHIRANJEEVI Vs. STATE
|
April 30, 2019 |
|
K.DEVAKAR Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
April 1, 2019 |
|
K.DEVAMANI Vs. INSPECTOR OF POLICE
|
July 3, 2019 |
|
K.DHANALAKSHMI Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
April 8, 2019 |
|
K.DHANAPAL @ DURAI CHETTIAR Vs. D.DHANALAKSHMI
|
June 20, 2019 |
|
K.DIVYA Vs. INSPECTOR OF POLICE
|
November 20, 2019 |
|
K.E.GNANAVELRAJA SOLE PROPRIETOR OF AADNAH ARTS Vs. BHARAT SANCHAR NIGAM LIMITED
|
July 9, 2019 |
|
K.E.M.I. KWAJA MOHIDEEN Vs. INCOME TAX OFFICER, WARD I(1)
|
July 8, 2019 |
|
K.ELANGOVAN Vs. PRINCIPAL SECRETARY
|
January 7, 2019 |
|
K.EZHIL Vs. STATE
|
July 1, 2019 |
|
K.G. KRISHNASAMY Vs. STATE AND ORS.
|
August 28, 2019 |
|
K.G. MANNAR NAIDU Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
September 10, 2019 |
|
K.G.BALACHANDAR Vs. UNION OF INDIA
|
November 6, 2019 |
|
K.G.BALASUBRAMANIYAM Vs. M.ELANCHEZHIAN
|
November 13, 2019 |
|
K.G.DENIM FINANCE LIMITED Vs. SALEM TEXTILES LIMITED
|
April 9, 2019 |
|
K.G.SAMPATHKUMAR Vs. GOVERNMENT OF TAMIL NADU
|
February 12, 2019 |
|
K.G.SENTHILVASAN Vs. REGISTRAR BHARATHIAR UNIVERSITY
|
April 16, 2019 |
|
K.G.SESHADRI Vs. PRESIDING OFFICER
|
November 5, 2019 |
|
K.GANESAN Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 13, 2019 |
|
K.GANESAN Vs. SECRETARY TO GOVERNMENT
|
June 4, 2019 |
|
K.GANESAN Vs. STATE OF TAMIL NADU
|
June 14, 2019 |
|
K.GEETHA Vs. CHIEF EDUCATIONAL OFFICER
|
December 17, 2019 |
|
K.GEETHANJALI Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 5, 2019 |
|
K.GOPAL Vs. INSPECTOR OF POLICE TARAMANGALAM POLICE STATION
|
April 24, 2019 |
|
K.GOPALASAMY Vs. GOVINDAMMAL
|
February 28, 2019 |
|
K.GOPI Vs. NADU STATE MARKETING CORPORATION LTD.
|
February 7, 2019 |
|
K.GOPINATH Vs. STATE OF TAMIL NADU
|
December 6, 2019 |
|
K.GOPINATH Vs. SECRETARY MUNICIPAL ADMINISTRATION
|
March 14, 2019 |
|
K.GOPUKUMAR Vs. SUPERINTENDING ENGINEER
|
March 22, 2019 |
|
K.GUNASEKARAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 19, 2019 |
|
K.IQUAL MOHAMMED Vs. H.BASAVARAJU
|
January 2, 2019 |
|
K.JAYAKUMAR Vs. UPERINTENDENT OF POLICE
|
May 16, 2019 |
|
K.JAYASANKAR Vs. M.NACHIMUTHU
|
November 11, 2019 |
|
K.JAYAVELU Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT
|
August 29, 2019 |
|
K.JEYARAMAN Vs. SUB REGISTRAR
|
October 18, 2019 |
|
K.JOHNSON Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
June 14, 2019 |
|
K.JOTHI Vs. STATE
|
April 24, 2019 |
|
K.K. KRISHNAN KUTTY Vs. GREEN TREE HOMES AND VENTURES PVT. LTD. AND ORS.
|
June 12, 2019 |
|
K.K. SIVACHANTHAR Vs. UNION OF INDIA
|
September 17, 2019 |
|
K.K.RAMESH Vs. CHIEF ELECTION COMMISSIONER
|
April 15, 2019 |
|
K.K.RAMESH Vs. GOVERNMENT OF INDIA
|
June 12, 2019 |
|
K.K.S.M.THOULATHKHAN BAQAVI Vs. STATE
|
June 14, 2019 |
|
K.KAILASAM Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
November 15, 2019 |
|
K.KALYANI Vs. STATE REP. BY INSPECTOR OF POLICE
|
March 12, 2019 |
|
K.KANNAN Vs. SUPERINTENDENT OF POLICE
|
January 31, 2019 |
|
K.KANNAN(803369) MANAGER Vs. MANAGING DIRECTOR
|
April 24, 2019 |
|
K.KARMEGAM Vs. STATE OF TAMILNADU
|
November 11, 2019 |
|
K.KARTHICK Vs. SECRETARY TO GOVERNMENT
|
March 6, 2019 |
|
K.KARTHIKEYAN Vs. STATE OF TAMIL NADU
|
April 8, 2019 |
|
K.KARUNAIMOORTHY Vs. DISTRICT COLLECTOR COIMBATORE
|
August 29, 2019 |
|
K.KARUPPANAN Vs. ASHOKAN
|
September 9, 2019 |
|
K.KARUPPANNAN Vs. JOINT REGISTRAR OF CO-OPERATIVE
|
June 27, 2019 |
|
K.KASINATHAN Vs. N.UMASANKAR
|
November 20, 2019 |
|
K.KATHIRESAN Vs. STATE OF TAMIL NADU
|
January 31, 2019 |
|
K.KAUSIKA Vs. STATE
|
March 4, 2019 |
|
K.KAVITHA Vs. STATE OF TAMIL NADU
|
October 23, 2019 |
|
K.KAYILAIRAJAN Vs. STATE
|
January 22, 2019 |
|
K.KRISHNAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 20, 2019 |
|
K.KUMAR Vs. SHARMILA
|
September 12, 2019 |
|
K.KUPPATHAL Vs. DISTRICT REVENUE OFFICER
|
January 3, 2019 |
|
K.LAKSHMANAN Vs. DISTRICT COLLECTOR
|
January 7, 2019 |
|
K.LAKSHMI Vs. R.DEVENDIRAN
|
June 11, 2019 |
|
K.LAKSHMINARAYANAN Vs. UNION OF INDIA
|
April 30, 2019 |
|
K.LOKESH Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
July 26, 2019 |
|
K.M. KRISHNAN Vs. REGISTRAR, THE TAMILNADU DR. M.G.R. MEDICAL UNIVERSITY
|
August 28, 2019 |
|
K.M. MAMMEN Vs. DIRECTOR GENERAL OF INCOME TAX
|
August 28, 2019 |
|
K.M. SRIRANGAN AND ORS. Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
August 28, 2019 |
|
K.M. SUBRAMANIAN, I.A.S. Vs. STATE OF TAMIL NADU
|
March 19, 2019 |
|
K.M.CHINNASAMY Vs. INSPECTOR OF LABOUR
|
November 28, 2019 |
|
K.M.PALANISAMY Vs. PRESIDING OFFICER LABOUR COURT
|
September 9, 2019 |
|
K.M.SANJAY KUMAR Vs. M.SUCHITRA
|
January 21, 2019 |
|
K.M.SHAHUL HAMEED Vs. CHAIRMAN
|
September 25, 2019 |
|
K.M.THIRUPPATHY Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU
|
January 29, 2019 |
|
K.MADASAMY Vs. SUPERINTENDING ENGINEER
|
June 14, 2019 |
|
K.MADHESH Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
April 15, 2019 |
|
K.MAHALAKSHMI Vs. THE REGISTRAR
|
October 3, 2019 |
|
K.MAHALINGAM Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
|
November 8, 2019 |
|
K.MANIKANDAN Vs. CHAIRMAN
|
November 12, 2019 |
|
K.MANIKANDAN Vs. TAMIL NADU GENERATION AND DISTRIBUTION LIMITED
|
March 18, 2019 |
|
K.MANIKANDAN Vs. STATE OF TAMIL NADU
|
August 30, 2019 |
|
K.MANIKANDAN Vs. REVENUE DIVISIONAL OFFICER
|
June 4, 2019 |
|
K.MANIMARAN Vs. GOVERNMENT OF TAMIL NADU
|
July 9, 2019 |
|
K.MANJULA Vs. STATE
|
January 23, 2019 |
|
K.MANOGARAN Vs. PRINCIPAL SECRETARY
|
February 7, 2019 |
|
K.MANOHARAN Vs. THIRU.N.KAMATCHI REDDIAR
|
August 22, 2019 |
|
K.MEENA Vs. HOME SECRETARY
|
February 8, 2019 |
|
K.MEENA Vs. COMMISSIONER KANCHEEPURAM MUNICIPALITY
|
March 29, 2019 |
|
K.MOONGILAMMAL Vs. ADDITIONAL CHIEF SECRETARY/COMMISSIONER OF LAND ADMINISTRATION
|
December 18, 2019 |
|
K.MUNIYANDI Vs. DIRECTOR GENERAL
|
November 11, 2019 |
|
K.MURALI Vs. M.MOHAMED SHAFFIR
|
December 10, 2019 |
|
K.MURTHY Vs. SUPERINTENDING ENGINEER
|
October 23, 2019 |
|
K.MURUGAN Vs. GOVERNMENT OF TAMIL NADU
|
April 22, 2019 |
|
K.MUTHULAKSHMI Vs. COMMISSIONER OF LAND ADMINISTRATION
|
November 5, 2019 |
|
K.MUTHUPANDI Vs. REVENUE DIVISIONAL OFFICER
|
June 28, 2019 |
|
K.N.DEVARAJ Vs. DISTRICT COLLECTOR
|
January 30, 2019 |
|
K.NAGAMMAL Vs. SECRETARY TO GOVERNMENT
|
April 2, 2019 |
|
K.NALLUSAMY Vs. AUTHORIZED OFFICER
|
September 10, 2019 |
|
K.NANDAGOPAL Vs. STATE OF TAMIL NADU
|
April 5, 2019 |
|
K.NARAYANAN Vs. RAJAPUNNISSA
|
March 25, 2019 |
|
K.NATARAJAN Vs. DISTRICT COLLECTOR DHARMAPURI
|
April 12, 2019 |
|
K.NAVENKUMAR Vs. STATE
|
May 23, 2019 |
|
K.NAZEEMA BANU Vs. STATE OF TAMIL NADU
|
December 19, 2019 |
|
K.NEETHIMOHAN Vs. THE SUPERINTENDENT OF POLICE
|
February 21, 2019 |
|
K.P. SELVAH Vs. ATLEE (DIRECTOR & WRITER)
|
October 22, 2019 |
|
K.P. SUBBURAJ Vs. V.PRABHAKAR
|
April 25, 2019 |
|
K.P.KRISHNAVENI Vs. K.PARAMESWARAN
|
December 5, 2019 |
|
K.P.MOUTHEESWARAN Vs. DISTRICT COLLECTOR ERODE DISTRICT
|
September 13, 2019 |
|
K.P.PARK SPORTS CLUB Vs. DISTRICT COLLECTOR CHENNAI DISTRICT
|
March 15, 2019 |
|
K.P.RAMANATHAN Vs. STATE
|
December 9, 2019 |
|
K.P.RUKKUMANI Vs. GOVERNMENT OF TAMILNADU
|
October 17, 2019 |
|
K.P.SELVAH @ PANNER SELVAM Vs. ATLEE
|
August 20, 2019 |
|
K.P.VELU Vs. ELECTION COMMISSIONER
|
January 21, 2019 |
|
K.PALANISAMY Vs. CORRESPONDENT
|
October 17, 2019 |
|
K.PANDIAN Vs. GOVERNMENT OF TAMIL NADU
|
April 24, 2019 |
|
K.PANNEER SELVAM Vs. ENGINEER-IN-CHIEF AND CHIEF ENGINEER
|
November 21, 2019 |
|
K.PARAMASIVAM Vs. THE KARUR VYSYA BANK LTD
|
April 12, 2019 |
|
K.PARANTHAMAN Vs. C.PADMANABHAN
|
March 5, 2019 |
|
K.PARTHASARATHY SPINNING MILLS Vs. PRESIDING OFFICER
|
April 24, 2019 |
|
K.PARVATHAMMA Vs. REVENUE DIVISIONAL OFFICER
|
June 4, 2019 |
|
K.PAVADARAYAN Vs. INSPECTOR OF POLICE
|
June 12, 2019 |
|
K.PAZHANI Vs. STATE
|
December 5, 2019 |
|
K.PONNUSAMY Vs. STATE REP BY INSPECTOR OF POLICE
|
February 15, 2019 |
|
K.POONGAVANAM Vs. STATE
|
November 6, 2019 |
|
K.PRASANNA VENKATACHALAM Vs. K.R.SAKUNTHALA
|
April 11, 2019 |
|
K.R. RAJA Vs. STATE OF TAMIL NADU
|
February 1, 2019 |
|
K.R.GOPINATH Vs. STATE BY CHIEF SECRETARY TO GOVERNMENT
|
April 10, 2019 |
|
K.R.KAMALAKAR Vs. T.D.PADMAVATHY
|
November 28, 2019 |
|
K.R.KOMALAM Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 15, 2019 |
|
K.R.L.NARASHIMAN Vs. JOINT COMMISSIONER OF LABOUR
|
June 20, 2019 |
|
K.R.RAMUDU Vs. K.R.NARAYANA RAO
|
October 4, 2019 |
|
K.RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT
|
February 25, 2019 |
|
K.RAJAKUMARI Vs. GENERAL MANAGER STATE BANK OF INDIA
|
April 4, 2019 |
|
K.RAJAMOORTHY Vs. DISTRICT COLLECTOR
|
March 18, 2019 |
|
K.RAJANARAYANAN ALIAS KI.RA Vs. P.KATHIRESAN
|
October 16, 2019 |
|
K.RAJARAMAN Vs. GOVERNMENT OF TAMIL NADU
|
February 19, 2019 |
|
K.RAJENDHARAN Vs. VAISHNAVI YARN STORES
|
October 3, 2019 |
|
K.RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU
|
September 17, 2019 |
|
K.RAJENDRAN Vs. S.CHELLAMUTHU
|
April 30, 2019 |
|
K.RAJENDRAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATI
|
November 8, 2019 |
|
K.RAJESH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR TANGEDCO
|
March 20, 2019 |
|
K.RAMAN Vs. STATE OF TAMIL NADU
|
September 4, 2019 |
|
K.RAMASAMY Vs. THE DISTRICT COLLECTOR
|
July 2, 2019 |
|
K.RAMESH Vs. STATE
|
July 27, 2019 |
|
K.RASHEETH ALI Vs. COMMISSIONER OF TREASURY
|
November 25, 2019 |
|
K.RASU Vs. AGRICULTURAL PRODUCTION COMMISSIONER
|
April 15, 2019 |
|
K.RAVICHANDRAN Vs. SUPERINTENDENT OF POLICE
|
June 25, 2019 |
|
K.RAVICHANDRAN Vs. M.PALANIKUMAR
|
March 15, 2019 |
|
K.RAVINDRAN Vs. CHANCELLOR TAMIL UNIVERSITY
|
December 20, 2019 |
|
K.RAYAR Vs. PRINCIPAL SECRETARY.
|
September 9, 2019 |
|
K.S. KRISHNA CHETTY AND Vs. CHINNA PAPPAMMAL
|
March 1, 2019 |
|
K.S. MANI ELECTRICALS Vs. THE PROJECT DIRECTOR, TAMIL NADU ROAD SECTOR PROJECT-II AND ORS.
|
July 30, 2019 |
|
K.S. SARAVANAN Vs. SUPERINTENDENT OF POLICE DHARMAPURI, DHARMAPURI DISTRICT
|
August 8, 2019 |
|
K.S.CHANDRASEKARAN Vs. PRINCIPAL SECRETARY/COMMISSIONER OF TREASURIES
|
March 28, 2019 |
|
K.S.MUKESH Vs. PUNJAB NATIONAL BANK
|
January 18, 2019 |
|
K.S.PAULRAJ Vs. STATE REP.
|
February 21, 2019 |
|
K.S.RANGASAMY Vs. REVENUE DIVISIONAL OFFICER/DEPUTY COLLECTOR
|
June 13, 2019 |
|
K.S.SELVARAJ Vs. KOMALEESWARAR DEVASTHANAM REP
|
March 27, 2019 |
|
K.S.SHANMUGHAM - DECEASED Vs. VEERAPPAN & CO. TRADING PRIVATE LIMITED
|
January 9, 2019 |
|
K.S.SIVATHIAKANI Vs. R.P.ARUNACHALA PANDIAN
|
March 22, 2019 |
|
K.SAKTHIVEL Vs. KALAIVANI
|
December 12, 2019 |
|
K.SAKTHIVEL Vs. T.RANGANATHAN
|
April 11, 2019 |
|
K.SAMPATH Vs. I.DEVALOACHANI
|
April 12, 2019 |
|
K.SAMUEL JEBAKUMAR Vs. N.RADHAKRISHNAN
|
November 27, 2019 |
|
K.SAMUEL RAJ Vs. STATE OF TAMIL NADU
|
January 2, 2019 |
|
K.SANGEETHA Vs. TAMILNADU DR.AMBEDKAR LAW UNIVERSITY
|
August 28, 2019 |
|
K.SANKAR Vs. MURUGAN
|
November 22, 2019 |
|
K.SANTHA KUMAR Vs. CHIEF ELECTORAL OFFICER
|
May 17, 2019 |
|
K.SARAVANAN Vs. SUPERINTENDENT OF POLICE
|
January 18, 2019 |
|
K.SASIKUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
November 7, 2019 |
|
K.SASILET RAJ Vs. STATE OF TAMIL NADU
|
June 25, 2019 |
|
K.SATHYANARAYANAN Vs. M.SUNDARAPERUMAL
|
December 12, 2019 |
|
K.SELVAKUMAR Vs. STATE
|
November 14, 2019 |
|
K.SELVAKUMAR Vs. G.SUTHAKAR
|
August 28, 2019 |
|
K.SELVAKUMAR Vs. SECRETARY TO GOVERNMENT
|
December 16, 2019 |
|
K.SELVAKUMAR Vs. DISTRICT COLLECTOR VILLUPURAM
|
June 10, 2019 |
|
K.SELVARAJU Vs. DIRECTOR SCHOOL EDUCATION DEPARTMENT
|
March 18, 2019 |
|
K.SENTHILNATHAN Vs. INDIAN OVERSEAS BANK
|
November 18, 2019 |
|
K.SENTHUR PANDIAN Vs. STATE OF TAMIL NADU
|
June 20, 2019 |
|
K.SETTU Vs. ASSISTANT ENGINEER
|
September 20, 2019 |
|
K.SHANMUGAM Vs. V.KRISHNAMURTHY, PROPRIETOR
|
October 25, 2019 |
|
K.SHANMUGAM Vs. SUPERINTENDING ENGINEER
|
November 1, 2019 |
|
K.SHANTHI Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT
|
September 27, 2019 |
|
K.SHANTHI Vs. GOVERNMENT OF TAMILNADU
|
November 21, 2019 |
|
K.SHRIKALA Vs. DISTRICT COLLECTOR-CUM-ARBITRATOR
|
April 5, 2019 |
|
K.SIVAM Vs. SUB-INSPECTOR OF POLICE
|
January 10, 2019 |
|
K.SIVAPOOSNAM Vs. DIRECTORATE OF MEDICAL EDUCATION
|
February 4, 2019 |
|
K.SIVARAJAN Vs. GOVERNMENT OF TAMILNADU
|
February 14, 2019 |
|
K.SOMASUNDARAM Vs. INDIAN OVERSEAS BANK
|
November 12, 2019 |
|
K.SUBBIAH Vs. DIRECTOR DEPARTMENT OF VIGILANCE
|
December 4, 2019 |
|
K.SUBBURAJ Vs. RAMESHKUMAR
|
November 14, 2019 |
|
K.SUBRAMANIYAM Vs. DISTRICT COLLECTOR
|
January 23, 2019 |
|
K.SUBRAMANIYAN Vs. CHAIRMAN, TANDEGCO NPKRR MAALIGAI
|
February 14, 2019 |
|
K.SUGUMAR Vs. R.MURTHY
|
December 16, 2019 |
|
K.SURANDHRAN Vs. PRINCIPAL SECRETARY
|
October 21, 2019 |
|
K.SURESHKUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
March 15, 2019 |
|
K.SWAMINATHAN Vs. M. VISALAKSHI
|
November 14, 2019 |
|
K.SYED KHAJA SALEMUDEEN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
September 10, 2019 |
|
K.T. BALAJI Vs. HASTUN (HATSUN) AGRO PRODUCT LIMITED
|
January 30, 2019 |
|
K.T.V.HEALTH FOOD PRIVATE LIMITED Vs. SARDAR PAUL
|
January 30, 2019 |
|
K.TAMILARASI Vs. GOVERNMENT OF TAMIL NADU
|
November 18, 2019 |
|
K.THANGAMARIAPPAN Vs. STATE OF TAMIL NADU,
|
October 23, 2019 |
|
K.THANGAVEL Vs. ASSISTANT ENGINEER
|
May 7, 2019 |
|
K.THILIPKUMAR Vs. STATE
|
November 7, 2019 |
|
K.THIRUMURUGAN Vs. ADDITIONAL CHIEF SECRETARY
|
April 30, 2019 |
|
K.THYAGARAJAN, Vs. A.GULZAR AHMED
|
March 30, 2019 |
|
K.ULAGANATHAN Vs. HIGH COURT OF JUDICATURE AT MADRAS
|
December 19, 2019 |
|
K.UMA RANI Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 11, 2019 |
|
K.UMADEVI Vs. SUB REGISTRAR OFFICE
|
April 4, 2019 |
|
K.V. MAHENDRA BOOPATHI Vs. HIGH COURT
|
August 21, 2019 |
|
K.V.BAKTHAVATSALAM Vs. PANNALAL BAFNA
|
December 16, 2019 |
|
K.V.BAKTHAVATSALAM Vs. PANNALAL BAFNA
|
November 7, 2019 |
|
K.VASUDEVAN Vs. DIRECTOR OF MEDICAL AND RURAL SERVICE
|
November 7, 2019 |
|
K.VEERAPATHIRAN
Vs. PUBLIC WORKS DEPARTMENT
|
November 13, 2019 |
|
K.VEERUKANNIAN Vs. CHIEF SECRETARY
|
January 2, 2019 |
|
K.VELAVAN Vs. MANAGING DIRECTOR
|
November 7, 2019 |
|
K.VELAYUDHAM Vs. DISTRICT REVENUE OFFICER
|
June 4, 2019 |
|
K.VELMAYIL Vs. SECRETARY TO GOVERNMENT
|
January 31, 2019 |
|
K.VELUSAMY Vs. CHIEF ENGINEER/PERSONNEL
|
August 20, 2019 |
|
K.VENKATAKRISHNAN Vs. SUB INSPECTOR OF POLICE CB-CID
|
April 29, 2019 |
|
K.VENKATARAMAN @ VENKATESAN Vs. STATE REP
|
May 9, 2019 |
|
K.VENKATESAN Vs. AREA ENGINEER CMWSSB
|
April 2, 2019 |
|
K.VIJI Vs. FOREST RANGE OFFICER VELIMALAI RANGE TAMIL NADU FOREST DEPARTMENT
|
September 25, 2019 |
|
K.VINU Vs. STATE OF TAMIL NADU
|
April 4, 2019 |
|
K.VISHNU Vs. DIRECTOR OF ENVIRONMENT
|
April 24, 2019 |
|
K.VISWANATH Vs. STATE OF TAMIL NADU
|
September 20, 2019 |
|
K.YOGARAJ Vs. STATE
|
July 16, 2019 |
|
K274 UTHUKULI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD. Vs. INCOME TAX OFFICER, WARD 1(3)
|
July 18, 2019 |
|
KA.SO.KA.POLYTECHNIC INSTITUTE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATIONAL
|
April 15, 2019 |
|
KAANTHAN Vs. STATE
|
June 24, 2019 |
|
KADAR Vs. STATE
|
July 12, 2019 |
|
KADEK DWI ANI RASMINI Vs. K. NATARAJAN, INSPECTOR OF POLICE
|
January 2, 2019 |
|
KAIDHI Vs. REVENUE DIVISION OFFICER
|
August 26, 2019 |
|
KALAILINGAM Vs. DEPUTY SUPERINTENDENT OF POLICE, NATIONAL INVESTIGATION AGENCY
|
May 9, 2019 |
|
KALAILINGAM @KALAI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
June 21, 2019 |
|
KALAISELVAN Vs. GUNASEELI
|
April 16, 2019 |
|
KALAISELVI Vs. DEPUTY GENERAL MANAGER
|
October 3, 2019 |
|
KALAIVANAN Vs. STATE REP BY, SUB INSPECTOR OF POLICE, DISTRICT CRIME BRANCH
|
March 6, 2019 |
|
KALAIVANI Vs. S.VIJAYANAND
|
November 18, 2019 |
|
KALAIYARASI Vs. A. VELANKANNI
|
February 19, 2019 |
|
KALAMANI Vs. COMMISSIONER, BAHOUR COMMUNE PANCHAYAT
|
March 11, 2019 |
|
KALAVATHY Vs. ARULMIGHU RAMANTHEESWARAR TEMPLE
|
May 23, 2019 |
|
KALEEL RAHMAN Vs. STATE
|
July 4, 2019 |
|
KALEESUWARI REFINERY PRIVATE LIMITED Vs. PRABU OIL INDUSTRIES
|
November 18, 2019 |
|
KALEESUWARI REFINERY PVT LTD Vs. PRADEEBHA TRADING COMPANY
|
August 28, 2019 |
|
KALEESUWARI REFINERY PVT. LTD. Vs. PRADEEBHA TRADING COMPANY
|
August 28, 2019 |
|
KALEESWARAR MILLS 'A' UNIT Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
September 13, 2019 |
|
KALI Vs. STATE
|
October 17, 2019 |
|
KALIAMMAL Vs. PRINCIPLE SECRETARY AND
|
January 23, 2019 |
|
KALIAMURTHY Vs. THANGAMANI AND ORS.
|
December 12, 2019 |
|
KALIANNAN Vs. A.KANDASAMY
|
February 16, 2019 |
|
KALIDASS Vs. REVENUE DIVISIONAL OFFICER
|
October 10, 2019 |
|
KALIFAS PAPERS Vs. S. VALLIYAPPAN
|
October 30, 2019 |
|
KALIKA CEMENTS LIMITED Vs. GIMPEX LIMITED
|
April 10, 2019 |
|
KALIKA FASHIONS Vs. COMMISSIONER
|
November 8, 2019 |
|
KALIYAPERUMAL Vs. HIS HOLINESS SRI-LA-SRI
|
June 3, 2019 |
|
KALIYAPPAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
|
September 20, 2019 |
|
KALPAGAM BHASKARAN Vs. ARIHANT FOUNDATIONS
|
December 19, 2019 |
|
KALPAGAM BHASKARAN AND ORS. Vs. STATE
|
December 19, 2019 |
|
KALPAKA CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
|
January 18, 2019 |
|
KALRA EXIM PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
|
July 2, 2019 |
|
KALYANASUNDARAM Vs. JAYARAMAN
|
April 22, 2019 |
|
KALYANI Vs. STATE OF TAMIL NADU
|
November 18, 2019 |
|
KAMACHI SPONGE & POWER CORPORATION LIMITED Vs. DISTRICT COLLECTOR, THIRUVALLUR DISTRICT
|
February 7, 2019 |
|
KAMAKHYA OIL COMPANY Vs. PRINCIPAL COMMISSIONER
|
January 2, 2019 |
|
KAMAKSHI MEMORIAL HOSPITALS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2019 |
|
KAMALA Vs. V ARJUN VENKATACHALAM
|
March 20, 2019 |
|
KAMALAVENI Vs. C CHOKKALINGAM
|
March 21, 2019 |
|
KAMALUDHEEN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
September 16, 2019 |
|
KAMARAJ COLLEGE OF ENGINEERING & TECHNOLOGY Vs. SUPERINTENDENT, OFFICE OF THE SUPERINTENDENT OF CENTRAL GST & CENTRAL EXCISE
|
May 15, 2019 |
|
KAMARAJAR PORT LIMITED Vs. AFCONS INFRASTRUCTURE LIMITED
|
June 26, 2019 |
|
KAMARAJAR PORT LIMITED Vs. ENNORE TANK TERMINAL PRIVATE LIMITED
|
August 19, 2019 |
|
KAMATHUGAN Vs. UNION OF INDIA
|
September 30, 2019 |
|
KAMUTHI RENEWABLE ENERGY LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED,
|
August 7, 2019 |
|
KANAGA Vs. REGIONAL PASSPORT OFFICER
|
October 3, 2019 |
|
KANAGAM Vs. STATE
|
January 18, 2019 |
|
KANAGARAJ Vs. DISTRICT COLLECTOR
|
September 23, 2019 |
|
KANASUNDARAM Vs. STATE
|
January 7, 2019 |
|
KANCHANA Vs. MINNAKKAL VILLAGE PANCHAYAT
|
June 21, 2019 |
|
KANDAN & KANNAN MEDICAL AGENCY Vs. INCOME TAX OFFICER
|
November 19, 2019 |
|
KANDASAMY Vs. V.M.NATARAJAN
|
April 8, 2019 |
|
KANDASAMY GOUNDER (DECEASED) Vs. PARAMASIVA GOUNDER
|
February 12, 2019 |
|
KANDASAMY SAMIAPPA GOUNDER Vs. UNION OF INDIA
|
December 6, 2019 |
|
KANDASAMY SPINNING MILLS PRIVATE LTD Vs. S PALANISAM
|
August 21, 2019 |
|
KANDIAN KOVIL PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD Vs. INCOME TAX OFFICER
|
July 18, 2019 |
|
KANNADHASAN Vs. SUPERINTENDENT OF POLICE
|
January 24, 2019 |
|
KANNAMMAL Vs. INCOME TAX OFFICER
|
February 13, 2019 |
|
KANNAMMAL Vs. N.BALASUBRAMANIAN
|
March 14, 2019 |
|
KANNAN Vs. GOVINDAN
|
August 7, 2019 |
|
KANNAN Vs. STATE
|
July 19, 2019 |
|
KANNAN Vs. A.SEKAR
|
December 19, 2019 |
|
KANNAN Vs. STATE
|
December 17, 2019 |
|
KANNAN Vs. MAYILAL
|
March 22, 2019 |
|
KANNAN MEENAKSHI SUNDARAM KANNAYIRAM PILLAI Vs. UNION OF INDIA
|
December 11, 2019 |
|
KANNAN SURESH Vs. UNION OF INDIA
|
June 28, 2019 |
|
KANNAN, S/O AMMASI Vs. STATE REPRESENTED BY
|
April 9, 2019 |
|
KANNIYAPPAN Vs. STATE
|
April 3, 2019 |
|
KANTHIMATHI PLANTATIONS PVT. LTD. Vs. TAHSILDAR VILAVANCODE TALUK, KUZHITHURAI POST KANYAKUMARI DISTRICT ORS.
|
March 20, 2019 |
|
KARIVARADHARAJA PERUMAL TEMPLE Vs. GOVT OF TAMIL NADU
|
September 27, 2019 |
|
KARNAN JAYABALAN Vs. VICE CHANCELLOR, TAMIL NADU VETERINARY & ANIMAL SCIENCES UNIVERSITY
|
August 28, 2019 |
|
KARPAGAVALLI Vs. DEVI BUS TRANSPORT
|
August 26, 2019 |
|
KARTHI Vs. STATE OF TAMIL NADU, REP. BY THE INSPECTOR OF POLICE VELLAKOVIL POLICE STATION
|
July 18, 2019 |
|
KARTHICK Vs. SUPERINTENDENT OF POLICE
|
March 4, 2019 |
|
KARTHICK @ KARTHIKEYAN Vs. STATE REPRESENTED BY INSPECTOR POLICE MELPATTI POLICE STATION, MELPATTI
|
February 4, 2019 |
|
KARTHIK Vs. COMMISSIONER OF POLICE MADURAI CITY
|
December 10, 2019 |
|
KARTHIK @ KARTHIKEYAN Vs. STATE REP BY ASSISTANT COMMISSIONER
|
June 10, 2019 |
|
KARTHIK KRISHNAMOORTHY Vs. UNION OF INDIA
|
July 8, 2019 |
|
KARTHIKA Vs. P.CHANDAN
|
September 12, 2019 |
|
KARTHIKEYAN Vs. STATE
|
December 12, 2019 |
|
KARTHIKEYAN Vs. STATE
|
March 15, 2019 |
|
KARTHIKEYAN Vs. INSPECTOR OF POLICE
|
September 12, 2019 |
|
KARTHIKEYAN Vs. STATE
|
April 29, 2019 |
|
KARTHIKEYAN Vs. STATE
|
June 17, 2019 |
|
KARTHIKEYAN KANDAVELOU Vs. COMMISSIONER OF POLICE
|
July 12, 2019 |
|
KARUMURI PULSES Vs. COMMISSIONER OF CUSTOMS, CHENNAI II, COMMISSIONERATE
|
April 3, 2019 |
|
KARUNA @ KARUNAKARAN Vs. STATE
|
January 28, 2019 |
|
KARUNAKARAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
April 11, 2019 |
|
KARUNAMOORTHY Vs. STATE REP
|
July 8, 2019 |
|
KARUNANIDHI Vs. SATHYA
|
July 31, 2019 |
|
KARUNANITHI Vs. SINGARAVEL
|
September 25, 2019 |
|
KARUPATHAL Vs. PALANI NAICKER ALIAS K.PALANIAPPAN(DIED)
|
December 17, 2019 |
|
KARUPPAIAH Vs. STATE REP BY THE INSPECTOR OF POLICE,
|
September 4, 2019 |
|
KARUPPAIAH Vs. STATE
|
July 25, 2019 |
|
KARUPPAIAH THEVAR (DIED) Vs. ANANTHAMMAL
|
July 30, 2019 |
|
KARUPPANA GOUNDER Vs. SUBRAMANIAM (DIED)
|
February 12, 2019 |
|
KARUPPASAMY Vs. REVENUE DIVISIONAL, PALANI, DINDIGUL DISTRICT
|
September 5, 2019 |
|
KARUPPASAMY SESHAN Vs. DISTRICT COLLECTOR
|
June 17, 2019 |
|
KARUPPIAH Vs. DISTRICT COLLECTOR
|
November 8, 2019 |
|
KARUR TOWN CO-OPERATIVE BANK LTD. Vs. PRESIDING OFFICER, GRATUITY APPELLATE TRIBUNAL, TRICHY
|
February 26, 2019 |
|
KARUR VYSYA BANK LIMITED Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX, TRICHY-1
|
June 12, 2019 |
|
KARUR VYSYA BANK RETIREES ASSOCIATION Vs. DEPUTY COMMISSIONER OF LABOUR I
|
December 10, 2019 |
|
KARVY FINANCIAL SERVICES LIMITED Vs. REGALIAA REALTY LTD.
|
December 16, 2019 |
|
KASEE VARADHARASAN SWAMIGAL Vs. STATE OF TAMIL NADU
|
April 30, 2019 |
|
KASI AND ORS. Vs. RAJAM RADHAKRISHNAN AND ORS.
|
June 12, 2019 |
|
KASI NAIKAR Vs. BOOPATHY NAIKAR
|
February 14, 2019 |
|
KASI VISWANATHAN Vs. G. GANESAN
|
July 3, 2019 |
|
KASIM MARAICAIR Vs. HAJI KATHIJA BEEVI TRUST
|
January 21, 2019 |
|
KASTHURI Vs. STATE
|
January 24, 2019 |
|
KASTURI AGENCIES Vs. MOHAN, PROPRIETOR, ARUNACHALA MARKETING
|
January 21, 2019 |
|
KATCHI MOHAMED Vs. REVENUE DIVISIONAL OFFICER, SIVAGANGAI DISTRICT, SIVAGANGAI
|
February 12, 2019 |
|
KATHIRAVAN Vs. REVENUE DIVISIONAL OFFICER,
|
October 21, 2019 |
|
KATHIRESAN Vs. REVENUE DIVISIONAL OFFICER
|
September 9, 2019 |
|
KATHIRESAN Vs. STATE
|
October 1, 2019 |
|
KATHIRESAN Vs. STATE OF TAMIL NADU
|
February 25, 2019 |
|
KATPADI CO-OPERATIVE TOWNSHIP LTD. Vs. SUPERINTENDENT OF POLICE, VELLORE DISTRICT
|
August 14, 2019 |
|
KAUSALYA RAMALINGAM Vs. SPECIAL COMMISSIONER
|
March 20, 2019 |
|
KAUSHIK GHOSH Vs. ASSISTANT MANAGER (ADMINISTRATION AND PERSONNEL)
|
April 29, 2019 |
|
KAVERI Vs. ANANDAYEE
|
December 20, 2019 |
|
KAVERI Vs. ANANDAYEE
|
October 30, 2019 |
|
KAVERI AMMAL Vs. C. CHOKKALINGAM
|
July 9, 2019 |
|
KAVERI CINEMA KOVAI PRIVATE LIMITED Vs. KARPAGAM THEATRES PRIVATE LIMITED
|
January 3, 2019 |
|
KAVIARASAN Vs. THE DEPUTY SUPERINTENDENT OF POLICE, Q BRANCH CID AND ORS.
|
August 9, 2019 |
|
KAVITA LATH Vs. UNION OF INDIA
|
July 1, 2019 |
|
KAVITHA Vs. T. SUNDARAM
|
July 19, 2019 |
|
KAVITHA Vs. M.N.KARUNANIDHI
|
September 10, 2019 |
|
KAVITHA Vs. RAJASEKARA CHELLAPPA
|
January 22, 2019 |
|
KAVITHA Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING, MADURAI DISTRICT
|
April 1, 2019 |
|
KAVITHA NESOMANY SAROJA Vs. DISTRICT COLLECTOR, COLLECTOR OFFICE, SINGARAVELAR MALIGAI, CHENNAI
|
July 25, 2019 |
|
KAVITHA RANI Vs. G.MOHANAMBAL
|
November 15, 2019 |
|
KAVIYARASU Vs. DIRECTOR GENERAL OF POLICE, CHENNAI
|
September 27, 2019 |
|
KAWARLAL Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
|
September 23, 2019 |
|
KAWARLAL AND CO. Vs. JT. DIRECTOR GENERAL OF FOREIGN TRADE, CHENNAI
|
July 22, 2019 |
|
KAYAMBU Vs. REVENUE DIVISIONAL OFFICER
|
August 30, 2019 |
|
KEMBAN Vs. DISTRICT COLLECTOR
|
April 16, 2019 |
|
KENDRIYA VIHAR Vs. CENTRAL GOVERNMENT EMPLOYEES WELFARE HOUSING ORGANIZATION
|
August 1, 2019 |
|
KENDRIYA VIHAR II APARTMENT OWNERS WELFARE ASSOCIATION Vs. CENTRAL GOVERNMENT EMPLOYEES WELFARE HOUSING ORGANIZATION
|
February 1, 2019 |
|
KENNETH STANLEY Vs. INTELLIGENCE OFFICER
|
October 16, 2019 |
|
KHADER NAWAZ Vs. THE CUSTOMS AND CENTRAL EXCISE
|
April 9, 2019 |
|
KHAJA MOIDEEN Vs. STATE
|
October 14, 2019 |
|
KHUSHRUBA Vs. STATE OF TAMIL NADU
|
March 19, 2019 |
|
KHUSHRUBA Vs. STATE OF TAMIL NADU
|
March 26, 2019 |
|
KILLIYOOR TOWN PANCHAYAT Vs. THANGAVADIVU
|
July 1, 2019 |
|
KINGS INFRA VENTURES LTD. Vs. TAX RECOVERY OFFICER-I
|
March 11, 2019 |
|
KINGSLY CHARLES Vs. FELCIRANI
|
September 16, 2019 |
|
KIRAN DEVI Vs. PHILOMENA
|
June 26, 2019 |
|
KIRAN GLOBAL CHEMS LIMITED Vs. SYNDICATE BANK
|
June 27, 2019 |
|
KIRAN MURALI Vs. COMPUTER SCIENCES CORPORATION INDIA PVT. LTD
|
June 3, 2019 |
|
KIRUBAKARAN Vs. TAHSILDAR COONOOR TALUK COONOOR NILGIRIS DISTRICT
|
February 21, 2019 |
|
KIRUBAKARASUDHAN Vs. UNION OF INDIA
|
July 12, 2019 |
|
KIRUBASANAM KIRUOTHUVIN SABA Vs. T RAMANATHAN
|
March 13, 2019 |
|
KIRUPANITHI ARUMUGA ARUMUGA RAJAN Vs. UNION OF INDIA
|
September 23, 2019 |
|
KISHORE KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 19, 2019 |
|
KITTAN Vs. STATE
|
March 19, 2019 |
|
KITTUSAMY Vs. K. VELLAISAMY
|
February 12, 2019 |
|
KODAIKANAL HOTEL AND RESORT OWNERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
August 19, 2019 |
|
KOKILAMBAL NAGAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
August 26, 2019 |
|
KOLLAMKULAM ANTONY Vs. UNION OF INDIA
|
July 12, 2019 |
|
KOMALAM Vs. GRACY (DIED)
|
January 22, 2019 |
|
KONA VARONICA SWARNAMUKHI Vs. DEVIKA RANI
|
June 4, 2019 |
|
KONE ELEVATOR INDIA LTD Vs. HOTEL PADMA PRIVATE LTD
|
February 25, 2019 |
|
KONGU NATTU VELLALAR TRUST Vs. DISTRICT COLLECTOR, NAMAKKAL DISTRICT
|
March 8, 2019 |
|
KOODAMMAL Vs. A.RAMAIAH
|
March 6, 2019 |
|
KOOLAN @ MUNUSAMY Vs. CHENNAMMAL
|
February 1, 2019 |
|
KOTA VENKATESWARLU Vs. UNION OF INDIA
|
October 16, 2019 |
|
KOTAK MAHINDRA BANK Vs. DISTRICT COLLECTOR/DISTRICT MAGISTRATE
|
March 4, 2019 |
|
KOTAK MAHINDRA PRIME LIMITED Vs. M.MOHAN
|
November 7, 2019 |
|
KOTHANDAPANI Vs. K SUBRAMANIAN
|
February 15, 2019 |
|
KOTHANDARAMAN Vs. SUPERINTENDENT OF POLICE
|
September 19, 2019 |
|
KOVAI MAVATTA PRICOL THOZHILALAR OTRUMAI SANGAM Vs. GOVERNMENT OF TAMIL NADU
|
March 6, 2019 |
|
KR.RAJENDRAN Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT,
|
September 19, 2019 |
|
KRAMSKI STAMPING & MOLDING INDIA P. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 4, 2019 |
|
KRISHNA ASHTEKAR Vs. CUSTOMS AND C. EX. SETT. COMM., CHENNAI
|
September 30, 2019 |
|
KRISHNA CNC TECH Vs. AUTHORIZED OFFICER TAMILNAD MERCANTILE BANK LTD.
|
July 10, 2019 |
|
KRISHNA INDUSTRIAL CORPORATION LTD Vs. ANDHRA STATE FINANCE CORPORATION
|
June 25, 2019 |
|
KRISHNA MODERN RICE MILL Vs. PUDUCHERRY AGRO PRODUCTS, FOOD AND CIVIL SUPPLIES CORPORATION LIMITEDPUDUCHERRY
|
January 3, 2019 |
|
KRISHNAGIRI DISTRICT Vs. GOVERNMENT OF TAMIL NADU
|
February 8, 2019 |
|
KRISHNAMOORTHY Vs. A.TAMILARASU
|
December 17, 2019 |
|
KRISHNAMOORTHY Vs. VEERABADRA GRAMINI(DECEASED)
|
January 11, 2019 |
|
KRISHNAMOORTHY Vs. R.MUTHUKUMAR
|
December 17, 2019 |
|
KRISHNAMOORTHY Vs. N.GANESAMURTHY
|
December 17, 2019 |
|
KRISHNAMOORTHY Vs. S.SASIKALA
|
November 18, 2019 |
|
KRISHNAMOORTHY Vs. STATE
|
November 7, 2019 |
|
KRISHNAMOORTHY Vs. SUPERINTENDENT OF POLICE, OFFICE OF THE SUPERINTENDENT OF POLICE MADURAI
|
September 4, 2019 |
|
KRISHNAMOORTHY Vs. NAGAMMAL
|
January 29, 2019 |
|
KRISHNAN Vs. MEENA
|
September 16, 2019 |
|
KRISHNARAJ Vs. SATHYAPRIYA
|
January 10, 2019 |
|
KRISHNAVENI Vs. RAJKHAN
|
April 23, 2019 |
|
KRISHNAVENI Vs. RAJKHAN
|
April 1, 2019 |
|
KRISHNAVENI Vs. ARULMIGHU KOMALEESWARAR DEVASTHANAM
|
February 15, 2019 |
|
KRISHNAVENI TEXTILE MILLS Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
March 20, 2019 |
|
KRSNA MURTII Vs. CHAIRMAN AND MANAGING DIRECTOR
|
April 29, 2019 |
|
KRUPA TRADING CO., Vs. INCOME TAX OFFICER
|
December 13, 2019 |
|
KTR LOGISTICS SOLUTIONS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS, CHENNAI VIII COMMISSIONERATE AND ORS.
|
November 28, 2019 |
|
KU. KA. SELVAM Vs. R. SELVAM AND ORS.
|
August 8, 2019 |
|
KUBANDRAN Vs. STATE
|
March 29, 2019 |
|
KUBENTHIRAN Vs. STATE
|
May 23, 2019 |
|
KUDANKULAM NUCLEAR POWER EMPLOYEES UNION Vs. SITE DIRECTOR
NUCLEAR POWER CORPORATION OF INDIA LIMITED
|
December 18, 2019 |
|
KULANTHAI RAJ Vs. S.SORNALINGAM
|
October 24, 2019 |
|
KULJA INDUSTRIES LIMITED Vs. HIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LIMITED (BSNL)
|
March 13, 2019 |
|
KUMAR Vs. CHELLADURAI
|
March 26, 2019 |
|
KUMAR Vs. STATE BY INSPECTOR OF POLICE
|
August 16, 2019 |
|
KUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
October 4, 2019 |
|
KUMAR Vs. STATE
|
November 12, 2019 |
|
KUMAR Vs. STATE
|
May 29, 2019 |
|
KUMAR @ CHOKKALINGAM Vs. STATE BY INSPECTOR OF POLICE
|
November 20, 2019 |
|
KUMAR @ KATHIRESAKUMAR Vs. STATE
|
November 6, 2019 |
|
KUMAR AND ORS. Vs. STATE
|
May 17, 2019 |
|
KUMAR AUTO AGENCY Vs. PRINCIPAL SECRETARY/COMMISSIONER OF COMMERCIAL TAXES
|
February 18, 2019 |
|
KUMAR CONSTRUCTIONS Vs. INDIAN BANK
|
November 11, 2019 |
|
KUMAR RAJARAM Vs. INCOME TAX OFFICER
|
August 5, 2019 |
|
KUMAR SPINNING MILLS PVT LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
April 2, 2019 |
|
KUMARAN GIN & PRESSING (P) LTD. Vs. STATE TAX OFFICER, CHENNIMALAI ASSESSMENT CIRCLE CHENNIMALAI
|
December 13, 2019 |
|
KUMARAPPAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
August 29, 2019 |
|
KUMARESAN Vs. STATE
|
October 17, 2019 |
|
KUMARESAN Vs. STATE BY INSPECTOR OF POLICE
|
March 13, 2019 |
|
KUMARI Vs. UNION OF INDIA
|
April 16, 2019 |
|
KUMBAKONAM MUTUAL BENEFIT FUND LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 3, 2019 |
|
KUMUTHAMALAR RAMACHANDRAN Vs. JOINT SECRETARY
|
October 11, 2019 |
|
KUNDHAVI DEVI Vs. STATE OF TAMIL NADU
|
October 25, 2019 |
|
KUNJAYAMMAL Vs. SHANTHI
|
July 29, 2019 |
|
KUPPAN Vs. SAMBAN
|
November 11, 2019 |
|
KUPPAPITCHAI Vs. STATE
|
April 5, 2019 |
|
KUPPAPITCHAI Vs. STATE
|
April 5, 2019 |
|
KUPPUSAMY Vs. MUTHUSAMY
|
November 1, 2019 |
|
KUPPUSAMY Vs. UTHIRACHY MADAM NACHIYAR KOVIL
|
November 14, 2019 |
|
KUTTUVA NAGASAMY KRISHNAN GANESH Vs. UNION OF INDIA
|
November 28, 2019 |
|
KUTTY Vs. DEPUTY COMMISSIONER OF POLICE
|
January 22, 2019 |
|
KUTTY @ NEELAKANDAN Vs. STATE
|
July 26, 2019 |
|
KWANGJIN INDIA AUTHOSYSTEMS PVT.LTD. Vs. ASSISTANT COMMISSIONER
|
August 1, 2019 |
|
KWEON MIHWA Vs. SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE
|
March 14, 2019 |
|
L AND T THALES TECHNOLOGY SERVICES (P.) LTD. Vs. COMMISSIONER OF GST AND CE
|
September 20, 2019 |
|
L CHEZIYAN Vs. COMMISSIONER OF POLICE
|
February 13, 2019 |
|
L DHARMICHAND AND 3 OTHERS Vs. ASV CONSTRUCTIONS PVT LTD
|
August 9, 2019 |
|
L PRAKASH Vs. UNION OF INDIA REPRESENTED
|
August 21, 2019 |
|
L VIJAYALAKSHMI Vs. ARUNKUMAR B
|
January 8, 2019 |
|
L. G. R. ENTERPRISES Vs. P. ANBAZHAGAN
|
July 12, 2019 |
|
L. LEELA Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT
|
April 11, 2019 |
|
L. PANDURANGAN Vs. S. JAGANATHAN AND ORS.
|
November 15, 2019 |
|
L. PREETHA Vs. DIRECTOR GENERAL OF POLICE
|
January 3, 2019 |
|
L. RAMESH Vs. B. BABU
|
April 9, 2019 |
|
L. SAMITHURAI Vs. SUPERINTENDENT OF POLICE, THIRUNELVELI DISTRICT
|
January 18, 2019 |
|
L. SELVAM Vs. GOVT. OF TAMIL NADU
|
July 19, 2019 |
|
L. SUSEELA Vs. MANAGING DIRECTOR
|
December 16, 2019 |
|
L. VELLAICHAMY Vs. STATE OF TAMIL NADU
|
July 8, 2019 |
|
L. VENKATESAN Vs. STATE OF TAMIL NADU
|
January 4, 2019 |
|
L. VENKATRAMAN Vs. NARASUS COFFEE COMPANY
|
September 26, 2019 |
|
L.ASHOK CHAND Vs. AUTHORISED OFFICER AND CHIEF MANAGER
|
February 20, 2019 |
|
L.BHUVANESWARI Vs. DISTRICT COLLECTOR OFFICE OF THE DISTRICT COLLECTOR
|
March 26, 2019 |
|
L.CHENKUTTUVAN Vs. INTERIM ADMINISTRATOR PACHAIYAPPAS BOARD TRUST BOARD
|
December 18, 2019 |
|
L.CHIDAMBARAM Vs. COMMISSIONER
|
March 29, 2019 |
|
L.GANESH Vs. STATE OF TAMIL NADU
|
August 19, 2019 |
|
L.K.BHAKTHA GOWRI Vs. STATE OF TAMIL NADU
|
December 2, 2019 |
|
L.KANDASAMI Vs. CHANDRAMMAL
|
August 5, 2019 |
|
L.LAKSHMIKUTTY Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
|
April 5, 2019 |
|
L.M. MANIKANDAN Vs. SUB-COLLECTOR, PARAMAKUDI, RAMANATHAPURAM DISTRICT
|
April 3, 2019 |
|
L.MURUGANANTHAM Vs. STATE OF TAMILNADU
|
January 22, 2019 |
|
L.P. SRIRANJANI Vs. V.M.ABDUL SAMATH
|
December 11, 2019 |
|
L.RIJO Vs. REVENUE DIVISIONAL OFFICER
|
January 31, 2019 |
|
L.S.RAJA Vs. ENGINEERING IN CHIEF AND CHIEF ENGINEER (GENERAL)
|
April 2, 2019 |
|
L.TAMILARASI Vs. MANAGEMENT
|
November 25, 2019 |
|
L.THIRUPATHY Vs. DIRECTOR GENERAL OF POLICE
|
January 28, 2019 |
|
L.THIRUVENGADA MURTHY Vs. CBI, SPECIAL CRIMES BRANCH
|
April 23, 2019 |
|
L.VIJAYAKUMAR Vs. MANAGING DIRECTOR
|
November 21, 2019 |
|
LA RENON HEALTH CARE PVT., LTD Vs. UNION OF INDIA
|
January 10, 2019 |
|
LA-SRI SATHYA GNANA MAHADEVA Vs. COMMISSIONER
|
December 20, 2019 |
|
LAILA CHRISTOBEL Vs. STATE
|
November 28, 2019 |
|
LAKSHMAN Vs. DISTRICT COLLECTOR
|
February 1, 2019 |
|
LAKSHMANAN Vs. INSPECTOR OF POLICE
|
March 11, 2019 |
|
LAKSHMANAN Vs. SARASWATHI AMMAL
|
August 5, 2019 |
|
LAKSHMANAN Vs. STATE
|
December 20, 2019 |
|
LAKSHMANANSUMAN Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
|
January 18, 2019 |
|
LAKSHMANAPERUMAL RAJA Vs. MUTHULAKSHMI AND ORS.
|
July 23, 2019 |
|
LAKSHMI Vs. GEORGE
|
December 11, 2019 |
|
LAKSHMI Vs. N.LOGANATHAN
|
October 3, 2019 |
|
LAKSHMI Vs. STATE OF TAMIL NADU
|
December 6, 2019 |
|
LAKSHMI Vs. M. SHANMUGANATHAN
|
January 24, 2019 |
|
LAKSHMI Vs. VIJAYALAKSHMI
|
April 2, 2019 |
|
LAKSHMI Vs. STATE
|
October 15, 2019 |
|
LAKSHMI Vs. SECRETARY TO GOVERNMENT
|
September 5, 2019 |
|
LAKSHMI Vs. SUNDARI
|
November 15, 2019 |
|
LAKSHMI Vs. BAGIYAM
|
January 3, 2019 |
|
LAKSHMI Vs. STATE INSPECTOR OF POLICE
|
January 19, 2019 |
|
LAKSHMI Vs. K.V.BALAKRISHNAN
|
July 9, 2019 |
|
LAKSHMI AMMAL AND ORS. Vs. THANGASUBRAMANIAN AND ORS.
|
December 4, 2019 |
|
LAKSHMI AUTOMATIC LOOM WORKS LTD Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
February 21, 2019 |
|
LAKSHMI DEVI AMMAL Vs. EZHUMALAI (DIED) & OTHERS
|
November 5, 2019 |
|
LAKSHMI DHALL MILL Vs. COMMISSIONER OF CUSTOMS
|
March 26, 2019 |
|
LAKSHMI JEWELLERS MAIN METRO Vs. AUTHORISED OFFICER
|
October 4, 2019 |
|
LAKSHMI KUMAR @ VASUDEVAN Vs. SHRI AHOBILA MUTT BY HIS HOLINES
|
November 28, 2019 |
|
LAKSHMI MACHINE WORKS LIMITED Vs. DEPUTY COMMISSIONER (ST), COMMERCIAL TAXES BUILDINGS
|
March 11, 2019 |
|
LAKSHMI MACHINE WORKS LIMITED, UNIT – 3 Vs. R.RANGANATHAN
|
September 5, 2019 |
|
LAKSHMI MUTHUKRISHNAN Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-5
|
August 8, 2019 |
|
LAKSHMI NURSING HOME Vs. STATE
|
November 28, 2019 |
|
LAKSHMI VILAS BANK Vs. DISTRICT COLLECTOR, SALEM, SALEM DISTRICT
|
July 22, 2019 |
|
LALITHA Vs. MOHANA SUNDARI
|
March 8, 2019 |
|
LAND ACQUISITION OFFICER Vs. MOHAMMED IBRAHIM
|
May 8, 2019 |
|
LARSEN AND TOUBRAO LTD. Vs. ASSISTANT LABOUR COMMISSIONER
|
September 16, 2019 |
|
LATHA Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH
|
April 24, 2019 |
|
LATHA ILANGOVAN Vs. USHA RAJARAM AND ORS.
|
September 27, 2019 |
|
LATHIKA SASI Vs. COMMISSIONER
|
November 6, 2019 |
|
LAWRENCE DHASEN Vs. STATE
|
October 16, 2019 |
|
LEELA VIJAYAN Vs. COMMISSIONER CORPORATION OF CHENNAI
|
April 4, 2019 |
|
LEKSHMIPURAM Vs. DISTRICT SOCIETIES REGISTRAR
|
May 8, 2019 |
|
LEMMINKAINEN CONSTRUCTION (INDIA) Vs. KIRBY BUILDING SYSTEMS INDIA LIMITED
|
February 27, 2019 |
|
LINGARAJ Vs. CHITHIRAILINGAM
|
July 1, 2019 |
|
LISSY LAKSHMI Vs. JOINT SUB REGISTRAR-II
|
April 30, 2019 |
|
LIVIA POLYMER BOTTLES PVT. LTD. Vs. STATE OF TAMIL NADU
|
March 29, 2019 |
|
LIYAKATH Vs. PRINCIPAL SECRETARY TO THE STATE GOVT., HOUSING AND URBAN DEPARTMENT
|
October 30, 2019 |
|
LOGAMMAL Vs. DIRECTOR GENERAL OF POLICE MYLAPORE
|
March 8, 2019 |
|
LOGAMMAL Vs. DISTRICT COLLECTOR
|
January 22, 2019 |
|
LOGANATHAN NAINAR Vs. DISTRICT COLLECTOR
|
January 3, 2019 |
|
LOGOS CONSTRUCTION PVT LTD Vs. ALSTOM T & D INDIA LTD
|
March 25, 2019 |
|
LOKNATH RATHO Vs. UNION OF INDIA
|
June 20, 2019 |
|
LOURDHE Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
January 21, 2019 |
|
LOURTHUNATHAN Vs. PATHINATHAN
|
April 12, 2019 |
|
LOVISAL ROSELIN Vs. SECRETARY TO GOVERNMENT
|
January 31, 2019 |
|
LT COL C R SUNDAR Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM
|
August 22, 2019 |
|
LT COL SASIKUMAR (RETD) PROPRIETOR SASIKUMAR SECURITY AGENCY Vs. INDIAN OIL CORPORATION LIMITED
|
December 30, 2019 |
|
LUCKY STEELS Vs. ASSISTANT COMMISSIONER
|
November 11, 2019 |
|
LUTHERAN CHRISTIAN BETHESDA HOSPITAL Vs. PRESIDING OFFICER
|
April 2, 2019 |
|
M ARUMUGAM Vs. SECRETARY TO GOVERNMENT MINISTRY OF SURFACE TRANSPORT GOVERNMENT OF INDIA
|
January 2, 2019 |
|
M BOOPATHIRAJA Vs. REGISTRAR GENERAL, MADRAS HIGH COURT
|
February 1, 2019 |
|
M CHELLADURAI Vs. JUMBO WORLD HOLDINGS LIMITED
|
August 7, 2019 |
|
M CHELLAPPAN Vs. PRINCIPAL SECRETARY/TRANSPORT COMMISSIONER TRANSPORT DEPARTMENT
|
July 15, 2019 |
|
M CHENNIAPPAN Vs. S ANANDHA BHARATHY
|
July 31, 2019 |
|
M DHANESEKARA PANDIAN Vs. REGISTRAR
|
January 21, 2019 |
|
M DIVYA Vs. STATE LEVEL SCRUTINY COMMITTEE
|
July 18, 2019 |
|
M E ANJINEYAN Vs. P RIKKABCHAND
|
September 13, 2019 |
|
M EKAMBARAM Vs. KHURSHEET BEGUM
|
February 12, 2019 |
|
M GANESAN Vs. CHANCELLOR, TAMIL UNIVERSITY
|
June 18, 2019 |
|
M JAMES PAUL RAJAN Vs. G NARENDRAKUMAR
|
July 9, 2019 |
|
M JANAKARAJ, S/O MUTHUPANDI Vs. STATE BY
|
April 10, 2019 |
|
M KAMALAKANNAN Vs. R SUTHA
|
February 1, 2019 |
|
M KANAGARAJ Vs. GOVERNMENT OF TAMIL NADU
|
March 6, 2019 |
|
M KANDAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PUBLIC WORKS DEPARTMENT
|
March 6, 2019 |
|
M KARUNANIDHI Vs. CHIEF SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
|
March 7, 2019 |
|
M KAVITHA Vs. GOVERNMENT OF TAMIL NADU
|
August 8, 2019 |
|
M KUMARASAMY HEALTH AND EDUCATIONAL TRUST Vs. REGISTRAR, ANNA UNIVERSITY
|
June 13, 2019 |
|
M L RAVI Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
|
January 23, 2019 |
|
M L SAMPATH KUMARAN Vs. SATHYA SAI MANDALI PRIVATE TRUST
|
June 4, 2019 |
|
M MALLIKA Vs. KASI PILLAI
|
June 21, 2019 |
|
M MANIKANTA PRASAD Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
February 22, 2019 |
|
M MANIMEGALAI Vs. CHELLAMMAL
|
July 23, 2019 |
|
M MEERAN MOHIDEEN Vs. SUPERINTENDING ENGINEER
|
January 2, 2019 |
|
M MOHANASUNDARAM Vs. K KANDASAMY
|
August 9, 2019 |
|
M MURUGAN Vs. STATE REP BY
|
April 26, 2019 |
|
M MUTHUKARUPPAN Vs. UNION OF INDIA
|
April 8, 2019 |
|
M N RAJARAM Vs. SECRETARY COMMITTEE ON CO-OPERATIVE ELECTIONS CASES EAST CENTRAL ZONE
|
August 19, 2019 |
|
M NESAMANIRENGASAMY Vs. STATE, REP BY INSPECTOR OF POLICERENGASWAMY
|
January 23, 2019 |
|
M NITHIYANANTHAM Vs. SECRETARY TO GOVERNMENT, HOME
|
August 13, 2019 |
|
M PACKIAM (DECD ) Vs. GOVERNMENT OF TAMIL NADU
|
March 28, 2019 |
|
M PONNUSAMY Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
|
June 17, 2019 |
|
M PRATIBHA ROSHINI Vs. STATE OF TAMIL NADU AND OTHERS
|
February 12, 2019 |
|
M RAJENDIRAN SANTHI (DIED) Vs. S KRISHNAN (DIED)
|
June 18, 2019 |
|
M RAJESWARI Vs. DISTRICT COLLECTORMASTER
|
January 23, 2019 |
|
M RAMACHANDRAN & BROS Vs. STATE OF TAMIL NADUOFFICER
|
January 3, 2019 |
|
M RAMASAMY Vs. INSPECTOR OF POLICE
|
March 1, 2019 |
|
M RUKMANI Vs. MANAGEMENT OF RAJENDRA TEXTILES
|
July 1, 2019 |
|
M S SURESH Vs. R SHYAMMA KUMAR
|
March 14, 2019 |
|
M SAKTHIVEL Vs. BLOCK DEVELOPMENT OFFICER
|
June 17, 2019 |
|
M SAKTHIVEL Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY, PUBLIC WORKS DEPARTMENT
|
April 1, 2019 |
|
M SATHYA Vs. GOVERNMENT OF INDIA REP BY ITS SECRETARY TO GOVERNMENT
|
March 27, 2019 |
|
M SEKAR Vs. SECRETARY, MUNICIPALITY ADMINISTRATION & WATER SUPPLY
|
August 28, 2019 |
|
M SELVAKUMAR Vs. SUPERINTENDENT OF POLICEPOLICE
|
January 3, 2019 |
|
M SELVARAJ Vs. P AMMANIAMMALSATHYA
|
January 4, 2019 |
|
M SHANKAR Vs. MANAGING DIRECTOR, TAMIL NADU SLUM CLEARANCE BOARD
|
March 21, 2019 |
|
M SHREEDHAR S/O S S MURTHY Vs. SEVALAYA REGISTERED CHARITABLE TRUST, THIRUVALLUR DISTRICT
|
March 22, 2019 |
|
M SILAMPARASAN Vs. NANDAKUMAR, I A S
|
July 18, 2019 |
|
M STEPHEN Vs. V GUNASEKARAN
|
June 19, 2019 |
|
M SUDHA Vs. STATE
|
March 5, 2019 |
|
M SUDHAKAR Vs. COMMISSIONER OF SUGARS
|
April 8, 2019 |
|
M SURESH KUMAR Vs. STATE
|
April 1, 2019 |
|
M THAGAPILLAI Vs. M PERIASAMY
|
March 6, 2019 |
|
M THILLAI NATARAJAN Vs. STATE OF TAMIL NADUPOLICE
|
January 10, 2019 |
|
M THULASILAKSHMI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME(TRANSPORT IV) DEPARTMENT SECRETARIAT, CHENNAI
|
March 13, 2019 |
|
M UDAYAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETY, CO-OPERATIVE DEPARTMENT
|
April 9, 2019 |
|
M. ABDUL GAFFAR Vs. STATE REP. BY PROTECTION OFFICER
|
January 22, 2019 |
|
M. AMIRTHALINGAM Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE
|
April 4, 2019 |
|
M. APPAVU Vs. I.S. INBADURAI AND ORS.
|
October 1, 2019 |
|
M. BAGAVATHY Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
|
October 16, 2019 |
|
M. BAKYALAKSHMI Vs. STATE OF TAMIL NADU
|
April 5, 2019 |
|
M. BALAMURUGAN Vs. VICE-CHANCELLOR, DR. B.R. AMBEDKAR ADMINISTRATIVE BLOCK, PONDICHERRY UNIVERSITY
|
March 19, 2019 |
|
M. BALASUBRAMANI AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
|
August 21, 2019 |
|
M. BALASUBRAMANIAN Vs. STATE
|
December 3, 2019 |
|
M. BAMA Vs. R. NIRUPAMA
|
November 13, 2019 |
|
M. BHARATHIRAJA Vs. SUPERINTENDENT OF POLICE
|
May 8, 2019 |
|
M. BOOPATHY Vs. STATE
|
February 19, 2019 |
|
M. CHANDRAGANDHI Vs. INSPECTOR OF POLICE, KARUPPUR POLICE STATION, SALEM DISTRICT
|
April 22, 2019 |
|
M. CHENGOTAIYEAN Vs. NATIONAL BOARD OF EXAMINATIONS, MEDICAL ENCLAVE
|
March 8, 2019 |
|
M. DAVID DEVARAJ Vs. DISTRICT COLLECTOR
|
November 21, 2019 |
|
M. DINESH Vs. A. VIVEK
|
April 29, 2019 |
|
M. DURAISAMY Vs. STATE
|
October 4, 2019 |
|
M. ELAMPARITHI Vs. STATE
|
March 28, 2019 |
|
M. ELANGOVAN Vs. A. MURUGANANDHAM
|
February 7, 2019 |
|
M. FAZIUR RAHMAN Vs. STATE
|
December 19, 2019 |
|
M. GANESH Vs. MANAGEMENT, M/S. CHRISTIAN MEDICAL COLLEGE & HOSPITAL
|
November 13, 2019 |
|
M. GEORGE Vs. RAJASEKARAN @ THODDA RAMA
|
October 16, 2019 |
|
M. GHOUSE BASHA Vs. GOVERNMENT OF TAMIL NADU
|
September 6, 2019 |
|
M. GIRIJA Vs. N.M. GOPINATH
|
August 20, 2019 |
|
M. GOKULAKRISHNAN Vs. STATE OF TAMILNADU
|
July 1, 2019 |
|
M. GOPAL Vs. INSPECTOR OF POLICE, SENTHAMANGALAM POLICE STATION
|
April 22, 2019 |
|
M. GOVINDARAJU Vs. SUB-COLLECTOR/REVENUE DIVISIONAL OFFICER, NAGAPATTINAM
|
May 8, 2019 |
|
M. HARTHI (MINOR) Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE
|
July 29, 2019 |
|
M. JAGANATHAN Vs. R. DHANRAJ
|
January 10, 2019 |
|
M. JAYABHARATHI Vs. ANDHRA BANK
|
June 4, 2019 |
|
M. JAYALAKSHMI Vs. LOGANAYAKI
|
November 11, 2019 |
|
M. JAYAMANI Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
July 2, 2019 |
|
M. JAYARAMAN Vs. DISTRICT ADI-DRAVIDAR WELFARE OFFICER COLLECTORATE, CUDDALORE
|
February 7, 2019 |
|
M. JEYA Vs. N. SABER NISHA
|
January 31, 2019 |
|
M. K. MANIKANDAN Vs. ASHOK KUMAR
|
November 27, 2019 |
|
M. KALIRAJ Vs. STATE
|
November 18, 2019 |
|
M. KALIYAN Vs. REVENUE DIVISIONAL OFFICER, VILLUPURAM, VILLUPURAM DISTRICT
|
June 11, 2019 |
|
M. KANNAN Vs. STATE
|
April 5, 2019 |
|
M. KARPAGAM Vs. SECRETARY TO PRESIDENT OF INDIA, NEW DELHI
|
September 25, 2019 |
|
M. KARTHIKEYAN Vs. ASSISTANT DIRECTOR (TOWN PANCHAYAT)
|
February 7, 2019 |
|
M. KARUPAIYA Vs. STATE
|
May 15, 2019 |
|
M. KAVIN KUMAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
April 27, 2019 |
|
M. LAVANYA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AND ORS.
|
April 23, 2019 |
|
M. LOGANADHAN Vs. TAHSILDAR, AMBATTUR, CHENNAI
|
January 9, 2019 |
|
M. MANI Vs. COMMISSIONER
|
June 4, 2019 |
|
M. MANI Vs. STATE
|
June 11, 2019 |
|
M. MANICKAM Vs. STATE
|
July 18, 2019 |
|
M. MANOHARAN Vs. REVENUE DIVISIONAL OFFICER, NAMAKKAL, NAMAKKAL DISTRICT
|
July 2, 2019 |
|
M. MARIAPPAN Vs. S. ARUMUGAM
|
November 19, 2019 |
|
M. MATHIVANAN Vs. STATE
|
April 26, 2019 |
|
M. MOUNA RAMAYA LASYA Vs. GOVT. OF TAMIL NADU
|
July 26, 2019 |
|
M. MUMTHAJ Vs. S.G. INBAVALLI AACHI
|
April 27, 2019 |
|
M. MURUGAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
|
June 13, 2019 |
|
M. MURUGAN Vs. INSPECTOR OF POLICE, SAMBALPATTI POLICE STATION, KRISHNAGIRI DISTRICT
|
February 18, 2019 |
|
M. MUTHUKARUPPAN Vs. UNION OF INDIA
|
April 8, 2019 |
|
M. NALLAMMAL Vs. S. THIRUSELVAM
|
January 2, 2019 |
|
M. NISHA Vs. GNANAVEL AND ORS.
|
January 11, 2019 |
|
M. NITHYANANDAM Vs. STATE
|
August 21, 2019 |
|
M. PALANIAPPAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
April 29, 2019 |
|
M. PALANISAMY Vs. JEYAKUMAR (DIED)
|
August 28, 2019 |
|
M. PALAYEE Vs. STATE OF TAMIL NADU
|
May 8, 2019 |
|
M. PAPPATHI Vs. MANAGING DIRECTOR
|
November 21, 2019 |
|
M. PERIYARAJ Vs. STATE
|
May 8, 2019 |
|
M. PERIYASAMY Vs. N. SUBRAMANIAM
|
March 15, 2019 |
|
M. PERIYASAMY Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT, SIVAGANGAI
|
March 1, 2019 |
|
M. PONNUTHAIAMMAL Vs. V. ALAGARSAMY NAICKER
|
February 14, 2019 |
|
M. POOLPANDI Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT
|
June 27, 2019 |
|
M. PRABHU RAMAKRISHN Vs. SHYAM KUMAR SHRIVASTAVA
|
November 28, 2019 |
|
M. PRIYA Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT MADRAS HIGH COURT BUILDINGS
|
October 21, 2019 |
|
M. PURUSHOTHAM Vs. SUPERINTENDENT OF POLICE, SATHUVACHARI, VELLORE DISTRICT, VELLORE
|
April 8, 2019 |
|
M. RAJADURAI Vs. CHIEF ENGINEER/PERSONNEL
|
November 12, 2019 |
|
M. RAJENDRAN Vs. CHIEF ENGINEER
|
November 4, 2019 |
|
M. RAJKUMAR Vs. EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
February 21, 2019 |
|
M. RAMANATHAN Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
|
June 24, 2019 |
|
M. RAMAR Vs. STATE
|
April 29, 2019 |
|
M. RANGASAMY Vs. VALARMATHI
|
September 27, 2019 |
|
M. RATHINASAMY Vs. G. VAITHIYANATHAN
|
January 2, 2019 |
|
M. RATHINAVELU Vs. REGISTRAR GENERAL
|
November 18, 2019 |
|
M. RAVECHANDRAN Vs. PRINCIPAL, COMMISSIONER OF INCOME-TAX
|
February 14, 2019 |
|
M. RENGANATHAN Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT, DINDIGUL
|
May 29, 2019 |
|
M. SAKTHINATHAN Vs. INSPECTOR OF POLICE, THOPPUR POLICE STATION, DHARMAPURI DISTRICT
|
February 25, 2019 |
|
M. SALAI GAYATHRI Vs. STATE OF TAMIL NADU
|
April 30, 2019 |
|
M. SAMPATH Vs. SUPERINTENDENT OF POLICE, SALEM DISTRICT, SALEM
|
March 21, 2019 |
|
M. SAMPATH KUMAR Vs. INSPECTOR OF POLICE, KANNANKURICHI POLICE STATION
|
August 26, 2019 |
|
M. SANKARASUBRAMANIAN Vs. EXECUTIVE OFFICER, SPECIAL GRADE TOWN PANCHAYAT, ALANGULAM, TIRUNELVELI DISTRICT
|
May 30, 2019 |
|
M. SANTHIYA Vs. ASSISTANT GENERAL MANAGER (HR), HR DEPARTMENT, STATE BANK OF INDIA
|
February 13, 2019 |
|
M. SARAN BHARATH (MINOR) Vs. NATIONAL INSTITUTE OF OPEN SCHOOLING
|
January 2, 2019 |
|
M. SARANYA Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
|
November 22, 2019 |
|
M. SARDARMAL CHORDIA Vs. STATE OF TAMIL NADU
|
July 24, 2019 |
|
M. SAROOPCHAND Vs. COMMISSIONER, COMMERCIAL TAX DEPARTMENT, PUDUCHERRY AND ORS.
|
August 19, 2019 |
|
M. SATHISH Vs. INSPECTOR OF POLICE, ARANI POLICE STATION, THIRUVANNAMALAI DISTRICT
|
July 25, 2019 |
|
M. SEETHAI Vs. SECRETARY, SOURASHTRA COLLEGE, PASUMALAI, MADURAI
|
June 24, 2019 |
|
M. SELVAKUMAR Vs. INSPECTOR GENERAL OF POLICE, CENTRAL RESERVE POLICE FORCE
|
September 18, 2019 |
|
M. SELVAM Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
April 12, 2019 |
|
M. SELVARAAJ Vs. STATE: INSPECTOR OF POLICE, NAGARASAMPATTI POLICE STATION
|
April 11, 2019 |
|
M. SELVARAJ Vs. DIRECTOR, CENTRAL MARINE FISHERIES RESEARCH INSTITUTE AND ORS.
|
August 29, 2019 |
|
M. SENTHIL Vs. S. BHOOMA
|
April 8, 2019 |
|
M. SETHUPATHY Vs. ARULMIGHU CHITHIRA
|
November 11, 2019 |
|
M. SHANTHI Vs. REVENUE COMMISSIONER, ZONE III GREATER CORPORATION OF CHENNAI
|
June 3, 2019 |
|
M. SINGARAM Vs. SUPERINTENDENT OF POLICE
|
May 22, 2019 |
|
M. SIVAPERUMAL Vs. S. KAMALANATHAN
|
April 9, 2019 |
|
M. SIVARAMAN Vs. LAKSHMI
|
July 22, 2019 |
|
M. SOKKALAL Vs. DEPUTY SUPERINTENDENT OF POLICE CHERANMAHADEVI, MUKKUDAL TIRUNELVELI DISTRICT
|
July 15, 2019 |
|
M. SREEPATHY Vs. STATE LEVEL SCRUTINY COMMITTEE
|
September 5, 2019 |
|
M. SRINIVASAN Vs. STATE
|
February 19, 2019 |
|
M. SUBBIYAN Vs. K.C. VITTAL RAO (DIED)
|
July 30, 2019 |
|
M. SUBRAMANI Vs. STATE, THR. THE INSPECTOR OF POLICE, AVANIYAPURAM POLICE STATION
|
September 24, 2019 |
|
M. SUBRAMANIYAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
|
August 5, 2019 |
|
M. SUMAYA PARVEEN Vs. DIRECTOR OF INDIAN MEDICINE AND HOMEOPATHY
|
September 30, 2019 |
|
M. SUNDARAMAHALINGAM Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
May 9, 2019 |
|
M. SURESH Vs. DISTRICT COLLECTOR, THIRUVALLUR, THIRUVALLUR DISTRICT
|
June 11, 2019 |
|
M. SURESH Vs. INSPECTOR OF POLICE, CHINNASALEM POLICE STATION, VILLUPURAM DISTRICT
|
January 18, 2019 |
|
M. SURIAN Vs. PALANISAMY
|
July 9, 2019 |
|
M. SWAMINATHAN Vs. DEPUTY GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
|
November 28, 2019 |
|
M. TAMEEM MARAKEYAR STATE SECRETARY OF TAMIL NADU Vs. SUPERINTENDENT OF POLICE, VELLORE DISTRICT
|
November 7, 2019 |
|
M. TAMILARASU Vs. STATE
|
November 6, 2019 |
|
M. THANGARAJ Vs. MARIAMMAL
|
March 4, 2019 |
|
M. THIAGARAJAN Vs. M.K. SHANTHI
|
March 6, 2019 |
|
M. THULASILAKSHMI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME (TRANSPORT IV) DEPARTMENT
|
March 13, 2019 |
|
M. UDAYAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETY, CO-OPERATIVE DEPARTMENT
|
April 9, 2019 |
|
M. UMA SHANKAR Vs. STATE
|
October 31, 2019 |
|
M. V. AKKINIVEERANAN Vs. UNION OF INDIA
|
February 8, 2019 |
|
M. V. MANIBHARATHI Vs. STATE OF TAMIL NADU
|
November 6, 2019 |
|
M. VADIVELU Vs. INSPECTOR OF POLICE, PALUR POLICE STATION, KANCHEEPURAM DISTRICT
|
April 15, 2019 |
|
M. VEERASAMY Vs. STATE OF TAMIL NADU
|
July 15, 2019 |
|
M. VELUSAMY Vs. JAGATHMALA
|
November 14, 2019 |
|
M. VENUGOPAL Vs. STATE
|
February 15, 2019 |
|
M. VIJAYAKUMARI Vs. CHAIRPERSON, CHILD WELFARE COMMITTEE, TRICHY DISTRICT
|
September 12, 2019 |
|
M. VIKRAM BALAJI (MINOR) Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
June 19, 2019 |
|
M. VINCENT Vs. STATE OF TAMIL NADU
|
July 15, 2019 |
|
M. YUVARAJ Vs. INSPECTOR OF POLICE, ARACHALUR POLICE STATION
|
September 9, 2019 |
|
M.A.JABBAR Vs. GOVERNMENT OF TAMIL NADU
|
November 20, 2019 |
|
M.A.M.R.MUTHIAH Vs. K.MUTHUVELLIYAN
|
January 29, 2019 |
|
M.A.MADHAVAN Vs. STATE REP. BY INSPECTOR OF POLICE
|
March 14, 2019 |
|
M.A.S. SUBBAIAH CHETTIAR EDUCATIONAL AND CHARITABLE TRUST Vs. TAMIL NADU TEACHER EDUCATION UNIVERSITY
|
April 4, 2019 |
|
M.ABDUL GAFFOOR Vs. REGIONAL PROVIDENT FUND
|
April 11, 2019 |
|
M.ABDUL WAHAB Vs. V.JEYARAM
|
April 1, 2019 |
|
M.AMUDHA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
June 26, 2019 |
|
M.AMUDHA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
February 26, 2019 |
|
M.ANBUNATHAN Vs. CHIEF ENGINEER
|
October 21, 2019 |
|
M.ANNADURAI Vs. SUPERINTENDENT OF POLICE
|
May 30, 2019 |
|
M.APPAVU Vs. NUCLEAR POWER CORPORATION OF INDIA LIMITED
|
November 18, 2019 |
|
M.ARJUNAN Vs. H.KRISHNAVENI @ VANIBAI
|
December 12, 2019 |
|
M.AROKIYA DOSS Vs. UNION OF INDIA
|
March 12, 2019 |
|
M.ASIYA BEGUM Vs. UNION OF INDIA
|
June 18, 2019 |
|
M.AYYAPPAN Vs. STATE OF TAMIL NADU
|
August 22, 2019 |
|
M.BALAJI Vs. REVENUE DIVISIONAL OFFICER
|
April 24, 2019 |
|
M.BALAJI Vs. STATE OF TAMIL NADU
|
June 28, 2019 |
|
M.BALASUBRAMANIYAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
October 21, 2019 |
|
M.BANNARI Vs. M.BHARATHI
|
July 22, 2019 |
|
M.BASHEER Vs. STATE OF TAMIL NADU
|
January 18, 2019 |
|
M.BASHEER AHMED Vs. COMMISSIONER
|
March 28, 2019 |
|
M.BHARATHIRAJA Vs. CHAIRMAN TAMIL NADU UNIFORMED SERVICE
|
February 18, 2019 |
|
M.BRITTO STALIN Vs. TAMIL NADU NATIONAL LAW UNIVERSITY
|
October 1, 2019 |
|
M.C.MEYYAPPAN @ MANICKAM Vs. DEPUTY GENERAL MANAGER
|
March 21, 2019 |
|
M.CHIDAMBARAM Vs. HUSIN CHAUNG
|
January 21, 2019 |
|
M.CHINNIAH Vs. GOVERNMENT OF TAMILNADU
|
April 11, 2019 |
|
M.D. BALARAMAN Vs. M.D. BALAKRISHNAN
|
August 7, 2019 |
|
M.D. MUTHU Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT, VILLUPURAM
|
February 26, 2019 |
|
M.D. PARTHIBAN Vs. STATE BANK OF INDIA MADURAI CITY BRANCH
|
December 13, 2019 |
|
M.DASARATHAN Vs. PRESIDING OFFICER 3RD ADDITIONAL LABOUR COURT
|
September 4, 2019 |
|
M.DAVID SOUNDARAJAN Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
|
July 9, 2019 |
|
M.DEIVANAYAGAM Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
|
September 4, 2019 |
|
M.DEVARAJ Vs. THIRU. NOOR MOHAMMED
|
September 25, 2019 |
|
M.DEVENDRAKUMAR Vs. COMMISSIONER OF POLICE
|
January 24, 2019 |
|
M.DEVI Vs. D.SOODAMANI
|
November 19, 2019 |
|
M.DHANDAPANI J Vs. SUPERINTENDING ENGINEER
|
July 2, 2019 |
|
M.ELANGOVAN Vs. THE SUPERINTENDENT OF POLICE
|
April 24, 2019 |
|
M.ELUMALAI Vs. COMMISSIONER (EXCISE)
EXCISE DEPARTMENT
THATTANCHAVADY
|
September 20, 2019 |
|
M.G.SANTHANARAJ Vs. SECRETARY
|
February 5, 2019 |
|
M.GANESAN Vs. COMMISSIONER
|
October 18, 2019 |
|
M.GANESAN Vs. THE REGIONAL JOINT DIRECTOR
|
August 13, 2019 |
|
M.GNANASEKARAN Vs. JANARTHANAN @ JANA
|
November 27, 2019 |
|
M.GNANASEKARAN Vs. S.DEVAKANI
|
October 24, 2019 |
|
M.GOVINDARAJAN Vs. STATE OF TAMIL NADU
|
April 3, 2019 |
|
M.GRACE MOSES Vs. ACCOUNTANT-GENERAL
|
November 18, 2019 |
|
M.GUNASEELAN Vs. DISTRICT COLLECTOR
|
November 21, 2019 |
|
M.GUNASEKARAN Vs. STATE OF TAMIL NADU
|
March 4, 2019 |
|
M.GURUNATHAN Vs. MANAGEMENT
|
November 19, 2019 |
|
M.H.ZAKKIR HUSSAIN Vs. TAMIL NADU HOUSING BOARD
|
June 14, 2019 |
|
M.HABBIBULLAH Vs. BHARAT PETROLEUM CORPORATION LTD.
|
September 23, 2019 |
|
M.HAFILA JAMMAL Vs. DIRECTOR GENERAL OF POLICE
|
May 8, 2019 |
|
M.HARIHARAN Vs. GOPAKUMAR BALAKRISHNAN
|
September 3, 2019 |
|
M.I.SAHANA Vs. STATE OF TAMIL NADU
|
January 23, 2019 |
|
M.IMAYAESWARAN Vs. M.KAVITHAMANI
|
March 14, 2019 |
|
M.IYAPPAN Vs. STATION HOUSE OFFICER
|
April 12, 2019 |
|
M.J.SHANKAR Vs. DIRECTOR DEPARTMENT OF GEOLOGY & MINING
|
February 7, 2019 |
|
M.JAISHANKAR Vs. STATE OF TAMIL NADU
|
April 15, 2019 |
|
M.JANAKI Vs. DISTRICT TREASURY OFFICER
|
June 19, 2019 |
|
M.JAYANTHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
February 6, 2019 |
|
M.JAYASHREE Vs. CHIEF AREA MANAGER
|
November 8, 2019 |
|
M.JEYAMARY Vs. M.JOSEPH
|
November 28, 2019 |
|
M.JEYARAM Vs. INSPECTOR OF POLICE
|
November 26, 2019 |
|
M.JEYASUDHA Vs. DISTRICT COLLECTOR
|
December 20, 2019 |
|
M.JEYASUDHA Vs. DISTRICT COLLECTOR
|
September 24, 2019 |
|
M.JOHN PETER Vs. STATE
|
April 24, 2019 |
|
M.JOHN SINGH Vs. STATE OF TAMILNADU
|
April 25, 2019 |
|
M.K. NELLAIAPPAN (DIED) Vs. STATE OF TAMIL NADU, THR., THE DISTRICT COLLECTOR, TIRUNELVELI
|
July 23, 2019 |
|
M.K. RAMAKRISHNAN Vs. MANAGEMENT OF EXPRESS CARRIERS LTD. AND ORS.
|
August 16, 2019 |
|
M.KAILASAM Vs. DISTRICT COLLECTOR
|
January 2, 2019 |
|
M.KALIDASAN Vs. FOOD CORPORATION OF INDIA
|
March 14, 2019 |
|
M.KALIYAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.
|
March 18, 2019 |
|
M.KALPANA SRIDEVI Vs. C.SWAMINATHAN
|
December 17, 2019 |
|
M.KAMALAKANNAN Vs. STATE OF TAMIL NADU
|
February 22, 2019 |
|
M.KAMALAKANNAN Vs. INSPECTOR OF POLICE
|
January 18, 2019 |
|
M.KANDAN Vs. STATE OF TAMIL NADU
|
January 24, 2019 |
|
M.KANGEYAN Vs. CHIEF ENGINEER - PERSONAL
|
September 6, 2019 |
|
M.KANNAN Vs. DISTRICT REVENUE OFFICER
|
June 4, 2019 |
|
M.KANNIYAPPAN Vs. SUB-INSPECTOR OF POLICE
|
July 31, 2019 |
|
M.KARTHICK Vs. STATE OF TAMIL NADU
|
April 9, 2019 |
|
M.KARTHIK Vs. STATE
|
November 21, 2019 |
|
M.KASI Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION
|
September 30, 2019 |
|
M.KEERTHANA DEVI Vs. STARE REP. BY DIRECTOR GENERAL OF POLICE
|
September 16, 2019 |
|
M.KOKILA Vs. A.GANESAN
|
October 1, 2019 |
|
M.KOTHANDARAMAN Vs. CHAIRMAN
|
March 29, 2019 |
|
M.KRISHNAN Vs. PRADEEP YADHAV
|
February 20, 2019 |
|
M.KUMARASAMY HEALTH AND EDUCATIONAL TRUST Vs. REGISTRAR
|
May 17, 2019 |
|
M.L.RAVI Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA
|
March 21, 2019 |
|
M.LAKSHMANAN Vs. COMMISSIONER TRICHIRAPPALLI CORPORATION
|
November 11, 2019 |
|
M.M. PHARMA Vs. ASSISTANT COMMISSIONER (ST) ARIYALUR ASSESSMENT CIRCLE
|
November 20, 2019 |
|
M.MADHAN Vs. GOVERNMENT OF TAMILNADU
|
November 29, 2019 |
|
M.MADHAPPAN Vs. ASSISTANT EXECUTIVE ENGINEER TANGEDCO
|
March 12, 2019 |
|
M.MADHAVAN Vs. STATE
|
September 4, 2019 |
|
M.MAHENDRA BRABU Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
July 1, 2019 |
|
M.MAHENDRAN Vs. DIRECTOR GENERAL OF POLICE
|
July 3, 2019 |
|
M.MAHENDRAN Vs. SUPERINTENDENT OF POLICE
|
August 20, 2019 |
|
M.MAHESWARI Vs. SUPERINTENDENT OF POLICE
|
December 12, 2019 |
|
M.MALAISELVAM Vs. CHAIRMAN TAMIL NADU UNIFORM SERVICES AND RECRUITMENT BOARD
|
March 13, 2019 |
|
M.MALAIYARASAN Vs. DIRECTOR OF SCHOOL EDUCATION
|
June 11, 2019 |
|
M.MALLIKA Vs. GOVERNMENT OF TAMIL NADU
|
February 25, 2019 |
|
M.MANGAYARKARASI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 15, 2019 |
|
M.MANICKAM Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 11, 2019 |
|
M.MANIMALA Vs. PRINCIPAL SECRETARY
|
June 11, 2019 |
|
M.MANJUREKAR Vs. ANNA UNIVERSITY
|
May 23, 2019 |
|
M.MANOHARAN Vs. STATE
|
April 15, 2019 |
|
M.MARAIYARASU Vs. STATE
|
January 3, 2019 |
|
M.MARUTHUPANDI Vs. DIRECTOR GENERAL OF POLICE
|
December 3, 2019 |
|
M.MARY KALA JAYANTHI Vs. CHIEF METROPOLITAN MAGISTRATE
|
April 15, 2019 |
|
M.MEERAN MOHIDEEN Vs. B.VIJAYAKUMAR
|
September 18, 2019 |
|
M.MEGANATHAN Vs. DIRECTOR OF FIRE AND RESCUE OFFICE
|
March 7, 2019 |
|
M.MOHAMAD KAJA MAIDEEN Vs. CHAIRMAN TAMIL NADU TRANSMISSION CORPORATION LTD.
|
September 19, 2019 |
|
M.MOHAMED KAJA MUHAIDEEN Vs. STATE OF TAMIL NADU
|
November 11, 2019 |
|
M.MOHAMED MANSOORSHA Vs. S.KATHIJA BANU
|
January 21, 2019 |
|
M.MOHAMMED ARIEF Vs. CHIEF ENGINEER AGRICULTURAL ENGINEERING DEPARTMENT NANDANAM
|
March 15, 2019 |
|
M.MOHAMMED JABIR Vs. V.KANAGARAJ
|
August 2, 2019 |
|
M.MOHAMMED MOHSIN Vs. THE REGISTRAR
|
May 4, 2019 |
|
M.MOHAMMED RAFI Vs. INSPECTOR GENERAL OF REGISTRATION
|
January 22, 2019 |
|
M.MOHANRAJ Vs. CHAIRMAN AND MANAGING DIRECTOR
|
November 13, 2019 |
|
M.MOOKKOORAN Vs. DISTRICT COLLECTOR
|
February 1, 2019 |
|
M.MURUGAIAH Vs. REVENUE DIVISIONAL OFFICER
|
June 10, 2019 |
|
M.MURUGAMMAL Vs. STATE
|
November 21, 2019 |
|
M.MURUGAN Vs. SUPERINTENDING ENGINEER
|
October 15, 2019 |
|
M.MURUGAN Vs. SUPERINTENDING ENGINEER
|
January 21, 2019 |
|
M.MURUGESAN Vs. MANAGEMENT, BHARAT HEAVY ELECTRICAL LIMITED
|
July 16, 2019 |
|
M.MURUGESAN Vs. STATE OF TAMIL NADU
|
November 7, 2019 |
|
M.MUTHUKRISHNAN Vs. UNION TERRITORY OF PUDUCHERRY
|
January 21, 2019 |
|
M.MUTHUKUMAR Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION
|
October 3, 2019 |
|
M.MUTHULAKSHMI Vs. SUPERINTENDING ENGINEER
|
August 16, 2019 |
|
M.MUTHUPANDIAN Vs. DISTRICT COLLECTOR
|
January 29, 2019 |
|
M.MYTHILI Vs. MEIYALAGAN
|
December 13, 2019 |
|
M.N.SUMATHI Vs. STATE REPRESENTED BY
|
June 10, 2019 |
|
M.NAGALINGAM Vs. ASSISTANT DIRECTOR
|
July 5, 2019 |
|
M.NAGENDRA Vs. KARRA BHAMMAIAH
|
March 29, 2019 |
|
M.NALLAMMAL Vs. S.THIRUSELVAM
|
January 2, 2019 |
|
M.NAMADEVA Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 26, 2019 |
|
M.NARAYANASAMY Vs. DISTRICT REGISTRAR, KRISHNAGIRI
|
November 20, 2019 |
|
M.NATARAJAN Vs. STATE OF TAMIL NADU
|
September 3, 2019 |
|
M.NAYILKUMAR Vs. INSPECTOR OF POLICE
|
January 24, 2019 |
|
M.NEELAKANDAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
June 24, 2019 |
|
M.NEVEATHA Vs. STATE BY
|
June 18, 2019 |
|
M.NITHIYANANDAM Vs. DIRECTOR GENERAL OF POLICE
|
April 3, 2019 |
|
M.P. PARASURAMAN Vs. GENERAL MANAGER
|
November 19, 2019 |
|
M.P.SAHABDEEN Vs. PRINCIPAL SECRETARY STATE GOVERNMENT OF TAMIL NADU
|
September 16, 2019 |
|
M.PACKIAM Vs. GOVERNMENT OF TAMIL NADU
|
March 28, 2019 |
|
M.PALANIYANDI Vs. SECRETARY DEPARTMENT OF HIGHER EDUCATION
|
December 4, 2019 |
|
M.PANDI Vs. DIRECTOR GENERAL OF POLICE
|
November 11, 2019 |
|
M.PANDIAN Vs. DISTRICT REVENUE OFFICER
|
June 4, 2019 |
|
M.PANDIYAN Vs. GOVERNMENT OF TAMIL NADU
|
November 14, 2019 |
|
M.PARVATHY Vs. COMMISSIONER CHENNAI CORPORATION
|
June 24, 2019 |
|
M.PAULRAJ Vs. KULATHUR HINDU NADAR URAVINMURAI SOCIETY
|
March 6, 2019 |
|
M.PAWANKUMAR Vs. COMMISSIONER,
|
October 21, 2019 |
|
M.PONNUSAMY Vs. G.VIJAYALAKSHMI
|
November 7, 2019 |
|
M.POOVENDRA RAJA Vs. PRINCIPAL/COMMANDANT
|
December 12, 2019 |
|
M.PRAKASH Vs. DIRECTOR GENERAL
|
January 18, 2019 |
|
M.PRATHAP Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
March 26, 2019 |
|
M.PUGAZHVANNAN Vs. STATE OF TAMIL NADU
|
December 6, 2019 |
|
M.PUSHPA Vs. DIRECTOR OF SCHOOL EDUCATION
|
April 11, 2019 |
|
M.R. GOVINDARAJI CHETTIYAR Vs. SUPERINTENDENT OF POLICE, KRISHNAGIRI, KRISHNAGIRI DISTRICT
|
July 26, 2019 |
|
M.R. JAYAKUMAR Vs. S. SENTHIL
|
June 6, 2019 |
|
M.RAGUPATHY Vs. DIRECTOR GENERAL OF POLICE
|
April 16, 2019 |
|
M.RAJAKUMARI Vs. PRINCIPAL SECRETARY OF CO-OPERATIVE DEPARTMENT
|
February 28, 2019 |
|
M.RAJAPANDI Vs. STATE OF TAMIL NADU
|
August 21, 2019 |
|
M.RAJENDRAN Vs. DIRECTOR OF SCHOOL EDUCATION
|
April 1, 2019 |
|
M.RAJENDRAN Vs. GOVERNMENT OF INDIA
|
October 4, 2019 |
|
M.RAJENDRAN Vs. TAMILNADU ELECTRICITY GENERATION
|
November 7, 2019 |
|
M.RAJENDRAN Vs. GOVERNMENT OF INDIA
|
August 22, 2019 |
|
M.RAJKUMAR @ MUTHAIAH Vs. COMMISSIONER, MADURAI CITY
|
January 9, 2019 |
|
M.RAJU Vs. PACHAMUTHU
|
October 1, 2019 |
|
M.RAMAKRISHNAN Vs. CHIEF ENGINEER PUBLIC WORKS DEPARTMENT
|
September 17, 2019 |
|
M.RAMAKRISHNAN Vs. STATE OF TAMILNADU
|
November 21, 2019 |
|
M.RAMASAMY Vs. N.RAJAN
|
October 4, 2019 |
|
M.RAMASAMY Vs. M.R.VIJAYAN
|
October 30, 2019 |
|
M.RAMESH Vs. SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT
|
May 8, 2019 |
|
M.RANJITHKUMAR Vs. ANNAKODI
|
September 3, 2019 |
|
M.RAVEENDRAN Vs. DHARTI DREDGING AND INFRASTRUCTURE LTD.
|
November 20, 2019 |
|
M.RAVI Vs. DISTRICT COLLECTOR
|
April 12, 2019 |
|
M.RAVI Vs. K.MURALI
|
January 7, 2019 |
|
M.RAVICHANDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
July 26, 2019 |
|
M.RAVIKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 14, 2019 |
|
M.RITHIKA Vs. MEDICAL COUNCIL OF INDIA
|
June 7, 2019 |
|
M.S. MANIKAVASAGAM Vs. M.M. RAMESH
|
September 4, 2019 |
|
M.S.JAFFAR SAIT Vs. DIRECTORATE OF VIGILANCE AND ANTI-CORRUPTION
|
May 23, 2019 |
|
M.S.KRISHNA KUMAR Vs. UNION OF INDIA
|
December 20, 2019 |
|
M.S.NARASIMMALU Vs. STATE
|
April 16, 2019 |
|
M.S.PALANIVEL Vs. CHIEF OFFICER
|
January 29, 2019 |
|
M.S.SIVAKUMAR Vs. COLLECTOR KANCHEEPURAM DISTRICT
|
April 11, 2019 |
|
M.S.SRINIVASAN Vs. THE DEPUTY DIRECTOR (BOCW)
|
February 6, 2019 |
|
M.S.TAMILNATHAN Vs. G.SHYMALA RANJINI
|
November 27, 2019 |
|
M.SAHAYA BRITTO Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
August 9, 2019 |
|
M.SAKKARAICHAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
July 2, 2019 |
|
M.SAKTHIKUMAR Vs. INSPECTOR OF POLICE
|
May 15, 2019 |
|
M.SAMPATH Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
January 18, 2019 |
|
M.SANKAR Vs. CHAIRMAN
|
September 12, 2019 |
|
M.SANKAR Vs. SUPERINTENDENT OF POLICE
|
June 14, 2019 |
|
M.SANTHANAMEENAKSHI Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 19, 2019 |
|
M.SARANYA Vs. STATE OF TAMIL NADU
|
October 3, 2019 |
|
M.SARASWATHI Vs. ANDAL
|
November 11, 2019 |
|
M.SATHASIVAM Vs. DISTRICT COLLECTOR
|
January 18, 2019 |
|
M.SATHYA Vs. GOVERNMENT OF INDIA
|
March 27, 2019 |
|
M.SATHYAN SUNDARARAJAN Vs. K.R.S.JANAKIRAMAN
|
April 24, 2019 |
|
M.SEKAR Vs. MANAGEMENT
|
November 14, 2019 |
|
M.SEKKAPPA CHETTIAR Vs. CHIEF ELECTION COMMISSIONER
|
December 5, 2019 |
|
M.SELVA MICHEAL Vs. STATE OF TAMIL NADU
|
July 10, 2019 |
|
M.SELVANAYAKI Vs. CHAIRMAN
|
December 16, 2019 |
|
M.SELVARAJ Vs. INSPECTOR OF POLICE
|
January 21, 2019 |
|
M.SELVARAJ Vs. STATE OF TAMIL NADU
|
June 19, 2019 |
|
M.SELVARAJU Vs. UNION TERRITORY OF PONDY
|
January 23, 2019 |
|
M.SENTHIL KUMAR Vs. COMMISSIONER MADURAI CITY MUNICIPAL CORPORATION
|
September 12, 2019 |
|
M.SENTHILKUMAR Vs. STATE
|
December 20, 2019 |
|
M.SENTHILKUMAR Vs. MANAGING DIRECTOR
|
November 18, 2019 |
|
M.SHANMUGA SUNDARAM Vs. DEPUTY SUPERINTENDENT OF POLICE
|
May 9, 2019 |
|
M.SHANMUGAM Vs. GOVERNMENT OF TAMIL NADU,
|
March 28, 2019 |
|
M.SHANMUGARAJ Vs. UNION OF INDIA
|
January 7, 2019 |
|
M.SHYAM Vs. MANAGING DIRECTOR
|
April 9, 2019 |
|
M.SILAMPARASAN Vs. SECRETARY AND CONTROLLER OF EXAMINATIONS
|
January 23, 2019 |
|
M.SIVAKUMAR Vs. TAMILNADU STATE TRANSPORT CORPORATION LTD
|
December 10, 2019 |
|
M.SIVARAJU Vs. AGRICULTURAL PRODUCTION COMMISSIONER
|
February 7, 2019 |
|
M.SNEHALATA DADHA Vs. RATAN KAWAR
|
April 5, 2019 |
|
M.SOUNDARAJAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 6, 2019 |
|
M.SREEPATHY Vs. STATE LEVEL SCRUTINY COMMITTEE
|
June 12, 2019 |
|
M.SRINIVASAN Vs. COMMISSIONER OF POLICE
|
November 11, 2019 |
|
M.SRINIVASAN Vs. SECRETARY, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
|
September 16, 2019 |
|
M.STELLA Vs. CHIEF EDUCATIONAL OFFICER
|
April 1, 2019 |
|
M.SUBRAMANI Vs. G.ANBAZAGAN
|
November 19, 2019 |
|
M.SUBRAMANIAN Vs. EXECUTIVE OFFICER
|
December 30, 2019 |
|
M.SUBRAMANIAN Vs. STATE
|
December 11, 2019 |
|
M.SUCEELA BAI Vs. GOVERNMENT OF TAMIL NADU
|
September 20, 2019 |
|
M.SUGUMARAN Vs. SPECIAL DEPUTY COLLECTOR
|
November 13, 2019 |
|
M.SUNDARA VADIVEL Vs. CHIEF EDUCATIONAL OFFICER
|
February 1, 2019 |
|
M.SUNDARARAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 14, 2019 |
|
M.SURESH KUMAR Vs. STATE
|
April 1, 2019 |
|
M.SUSIL KUMAR Vs. MEMBER SECRETARY
|
April 12, 2019 |
|
M.THANDAVARAYAN Vs. GOVERNMENT OF TAMIL NADU
|
November 7, 2019 |
|
M.THANGAVEL Vs. PRESIDING OFFICER
|
August 30, 2019 |
|
M.THANGAVEL Vs. COMMISSIONER OF POLICE MADURAI CITY
|
December 9, 2019 |
|
M.THECHINAMOORTHY Vs. DISTRICT COLLECTOR
|
November 21, 2019 |
|
M.THEIVANAYAGI Vs. STATE OF TAMIL NADU
|
July 29, 2019 |
|
M.THULASIMANI Vs. SHAMBHU KALLOLIKAR I.A.S
|
February 7, 2019 |
|
M.UMAPATHY Vs. INDIAN OVERSEAS BANK
|
January 7, 2019 |
|
M.V. HOSPITAL FOR DIABETES (P) LTD. Vs. SOSAMMA
|
February 20, 2019 |
|
M.V. SANTHARAMAN Vs. BAR COUNCIL OF TAMIL NADU & PUDUCHERRY
|
May 29, 2019 |
|
M.V. VASUDEVAN Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
|
February 18, 2019 |
|
M.V.GOPAL Vs. N.RAJAPPAN
|
December 9, 2019 |
|
M.VADIVELU Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 22, 2019 |
|
M.VASUDEVAN Vs. SECRETARY STATE TRANSPORT AUTHORITY PUDUCHERRY
|
December 2, 2019 |
|
M.VELLAISAMY Vs. INSPECTOR OF POLICE
|
June 12, 2019 |
|
M.VELSAMY Vs. THE SUPERINTENDENT OF POLICE
|
April 27, 2019 |
|
M.VEMBURAJ Vs. COMMISSIONER
|
October 23, 2019 |
|
M.VENKATACHALAM Vs. R.ARULANANDAM
|
December 18, 2019 |
|
M.VENKATARAMAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
November 26, 2019 |
|
M.VENKATESAN Vs. ARCHANA
|
November 11, 2019 |
|
M.VENKATSAN Vs. STATE OF TAMIL NADU
|
July 3, 2019 |
|
M.VETRIVELU Vs. M.MOHAMMED RAFFI
|
July 2, 2019 |
|
M.VIGNESH Vs. DISTRICT COLLECTOR
|
November 11, 2019 |
|
M.VINSLAL Vs. GOVERNMENT OF TAMIL NADU
|
June 4, 2019 |
|
M.Y.AHMED Vs. DRUGS INSPECTOR
|
January 24, 2019 |
|
M/S BOJARAJ TEXTILE MILLS LIMITED Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
September 23, 2019 |
|
M/S DOOSAN INFRACORE INDIA PVT LTD Vs. SREE GANESHA RIG SERVICE, REP BY ITS PROPRIETOR, R SELVAKUMAR, S/O RASAPPAN
|
August 7, 2019 |
|
M/S MANDAVA HOLDINGS PVT LTD Vs. M/S KHIVIRAJ AUTOMIBILES AND INFRASTRUCTURE PVT LTD
|
August 29, 2019 |
|
M/S MARINE OFFICERS TRAINING ACADEMY Vs. DIRECTORATE GENERAL OF SHIPPING, REP BY ITS DIRECTOR, MUMBAI
|
August 14, 2019 |
|
M/S PARADISE TEXTILE MILLS Vs. THE AUTHORIZED OFFICER,INDIAN BANK CIRCLE OFFICE
|
September 5, 2019 |
|
M/S SHEENLAC NOROO COATINGS INDIA PRIVATE LTD Vs. M/S TATA STEEL BSL LIMITED
|
November 28, 2019 |
|
M/S STANADYNE AMALGAMATIONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
|
August 6, 2019 |
|
M/S SVS ENTERPRISES Vs. STATE TAX OFFICER GUDIYATHAM (EAST) CIRCLE
|
August 7, 2019 |
|
M/S. BMD HOTELS & RESORTS PVT. LTD. Vs. P. MURALI
|
April 12, 2019 |
|
M/S. GE T&D INDIA LTD Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
March 27, 2019 |
|
M/S. MICRO-PAK LIMITED Vs. ABDUL MALICK TRADERS
|
November 18, 2019 |
|
M/S. PERFINT HEALTHCARE PVT. LTD. Vs. CALIFORNIA INSTITUTE OF COMPUTER ASSISTED SURGERY INC.
|
January 2, 2019 |
|
M/S. R D 34 ARIYAKUDI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
December 19, 2019 |
|
M/S. S 428 GENDIGANAHALLI PAC BANK LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
November 4, 2019 |
|
M/S. SLK CONTRACT SERVICES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
September 10, 2019 |
|
M/S. WITTHAL INTERNATIONAL Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS
|
January 25, 2019 |
|
M/S.3I INFOTECH LIMITED Vs. TAMIL NADU E- GOVERNMENT AGENCY
|
November 7, 2019 |
|
M/S.ANGHINGHU NICE TOBACCO Vs. CUSTOMS
|
March 7, 2019 |
|
M/S.DIAMOND SHIPPING AGENCIES Vs. THE EMPLOYEES PROVIDENT FUND
|
April 15, 2019 |
|
M/S.GREEN PORT SHIPPING AGENCIES Vs. THE COMMISSIONER OF CUSTOMS
|
April 30, 2019 |
|
M/S.HIGH RANGE SPICES Vs. THE COMMISSIONER OF CUSTOMS
|
February 1, 2019 |
|
M/S.JUBILEE PLOT & HOUSING PVT.LTD. Vs. THE JOINT SUB REGISTRAR NO.2 CHENGALPET
|
February 26, 2019 |
|
M/S.KALPAKA CHEMICALS PRIVATE Vs. THE COMMISSIONER OF CUSTOMS
|
January 18, 2019 |
|
M/S.MADRAS FLYING CLUB LTD Vs. THE DEPUTY REGISTRAR OF COMPANIES
|
March 4, 2019 |
|
M/S.MARUTHI PLASTICS Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
April 30, 2019 |
|
M/S.MINDA INDUSTRIES LIMITED Vs. THE REGIONAL PROVIDENT FUND
|
June 3, 2019 |
|
M/S.NORTAN INTEC RUBBERS PVT. LTD. Vs. CUSTOMS
|
April 8, 2019 |
|
M/S.ROYAL IMPEX Vs. THE COMMISSIONER OF CUSTOMS
|
February 27, 2019 |
|
M/S.SRI KAVITHA JEWELLERS Vs. THE DEPUTY COMMISSIONER OF INCOME
|
March 7, 2019 |
|
M/S.SUPRIYA SPINNING MILLS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
|
April 22, 2019 |
|
M/S.UNIQUE SPICES Vs. THE COMMISSIONER OF CUSTOMS
|
January 29, 2019 |
|
M/S.UNITED INDIA INSURANCE CO. LTD. Vs. VENKATESAN
|
February 25, 2019 |
|
M/S/SUPREME DYECHEM PVT LTD Vs. ASSISTANT COMMISSIONER (CT)(FAC)
|
August 8, 2019 |
|
MACRO MARVEL PROJECTS LIMITED Vs. M. ARUMUGAM
|
March 6, 2019 |
|
MADAKANNU NADAR Vs. PALTHURAI
|
July 3, 2019 |
|
MADAN Vs. STATE
|
January 30, 2019 |
|
MADASAMY Vs. INSPECTOR OF POLICE
|
January 11, 2019 |
|
MADHAN AND ORS. Vs. STATE AND ORS.
|
October 24, 2019 |
|
MADHES Vs. MOORTHY
|
April 5, 2019 |
|
MADHUMATHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE, C.B.C.I.D.
|
June 25, 2019 |
|
MADHURAJ Vs. FOREST OFFICER
|
June 6, 2019 |
|
MADRAS CRICKET CLUB Vs. PRESIDING OFFICER
|
August 7, 2019 |
|
MADRAS LITREX PVT. LTD. Vs. SHREE ARUNACHALA FOUNDATIONS PVT. LTD.
|
January 2, 2019 |
|
MADRAS SCHOOL OF SOCIAL WORK Vs. CHAIRMAN, TAXATION APPEAL TRIBUNAL
|
January 7, 2019 |
|
MADURA COATS PRIVATE LIMITED Vs. SECRETARY
|
April 1, 2019 |
|
MADURAI CORPORATION Vs. A.SYED ABDUL RAHIM
|
January 9, 2019 |
|
MADURAI OMNI BUS TRAVELS OWNERS WELFARE ASSOCIATION Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, TRANSPORT DEPARTMENT
|
August 27, 2019 |
|
MADURAI-TUTICORIN EXPRESSWAYS LTD Vs. VIRUDHUNAGAR DISTRICT BUS OWNERS ASSOCIATION
|
July 11, 2019 |
|
MAGIC FRAMES Vs. RADIANCE MEDIA P. LTD.
|
May 8, 2019 |
|
MAGIC FRAMES Vs. RADIANCE MEDIA P. LTD
|
June 4, 2019 |
|
MAGMA HOUSING FINANCE Vs. DISTRICT MAGISTRATE/DISTRICT COLLECTOR AND ORS.
|
January 31, 2019 |
|
MAGMA HOUSING FINANCE Vs. DISTRICT COLLECTOR (CUM) DISTRICT MAGISTRATE
|
January 4, 2019 |
|
MAGNEWIN ENERGY PVT. LTD Vs. TAMILNADU TRANSMISSION CORPORATION LIMITED
|
January 28, 2019 |
|
MAHALAKSHMI EDUCATIONAL TRUST Vs. EXECUTIVE OFFICER
|
October 3, 2019 |
|
MAHALINGAM Vs. STATE REP BY INSPECTOR OF POLICE, VENGAL POLICE STATION
|
March 29, 2019 |
|
MAHALINGAM Vs. GURUSAMY
|
November 8, 2019 |
|
MAHALINGAM Vs. STATE
|
January 22, 2019 |
|
MAHALINGAM Vs. RAJESWARI
|
November 28, 2019 |
|
MAHARANI Vs. JOINT DIRECTOR
|
January 2, 2019 |
|
MAHARISHI VIDHYA MANDIR Vs. GOVERNMENT OF TAMIL NADU
|
January 11, 2019 |
|
MAHATHMA Vs. CHOCKALINGAM
|
July 1, 2019 |
|
MAHATMA GANDHI MEDICAL COLLEGE Vs. GOVERNMENT OF INDIA
|
April 5, 2019 |
|
MAHAVIR PLANTATION PVT LTD. Vs. STATE OF TAMILNADU
|
October 4, 2019 |
|
MAHENDRA INSTITUTE OF TECHNOLOGY Vs. THE ANNA UNIVERSITY
|
November 26, 2019 |
|
MAHENDRAN DURAIRAJ Vs. UNION OF INDIA
|
September 9, 2019 |
|
MAHESH Vs. STATE REP.
|
January 7, 2019 |
|
MAHESH DEODATTA GUPTA Vs. STATE OF TAMIL NADU
|
September 4, 2019 |
|
MAHESH VALVE PRODUCTS PRIVATE LIMITED Vs. KAPILA RUBBER INDUSTRIES
|
September 23, 2019 |
|
MAHESHCHANDRA MULKRAJ JULKA Vs. REDIGTON (INDIA) LTD.
|
April 15, 2019 |
|
MAHESHVASANTHA Vs. STATE REP BY, INSPECTOR OF POLICE
|
January 7, 2019 |
|
MAHIN Vs. AYYAKUTTY (DIED)
|
November 18, 2019 |
|
MAHINDRA HOLIDAYS & RESORTS INDIA LTD. Vs. APPELLATE AUTHORITY UNDER TAMILNADU
|
November 4, 2019 |
|
MAHINDRA WORLD CITY DEVELOPERS Vs. THE ASSISTANT COMMISSIONER
|
April 22, 2019 |
|
MAHJABEEN Vs. GULF MEDICAL DIAGNOSTIC SERVICE [P] LTD
|
July 9, 2019 |
|
MAHUMUTHA Vs. DISTRICT COLLECTOR
|
January 28, 2019 |
|
MAITRI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, CHENNAI II COMMISSIONERATE
|
March 22, 2019 |
|
MAIYILARASAN Vs. INSPECTOR OF POLICE TALUK POLICE STATION
|
April 2, 2019 |
|
MAKESH Vs. STATE
|
July 29, 2019 |
|
MALARKODI Vs. K.SUBRAMANIAN
|
December 4, 2019 |
|
MALARKODI Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORP , LTD
|
March 12, 2019 |
|
MALARKODI Vs. S SEKAR
|
March 13, 2019 |
|
MALARVALLI Vs. APARNA
|
November 5, 2019 |
|
MALATHY Vs. N.R. RAJA
|
June 27, 2019 |
|
MALAYAMPATTU ERI PASANADARAR SANGAM Vs. THE DISTRICT COLLECTOR. THIRUVANNAMALAI
|
January 4, 2019 |
|
MALLASAMY NACHIMUTHU Vs. DISTRICT COLLECTOR ERODE DISTRICT
|
December 6, 2019 |
|
MALLIGA Vs. D PREMALATHA
|
March 13, 2019 |
|
MALLIGA Vs. M.PUSHPARAJAN
|
January 9, 2019 |
|
MALLIGA Vs. ATHEESWARAN
|
January 8, 2019 |
|
MAM. ARIVAZHANGAN Vs. NATIONAL BOARD OF EXAMINATIONS
|
March 13, 2019 |
|
MANAGEMENT Vs. T.S.INSPASEKARAN
|
June 27, 2019 |
|
MANAGEMENT Vs. PRESIDING OFFICER
|
November 1, 2019 |
|
MANAGEMENT Vs. LABOUR INSPECTOR
|
April 22, 2019 |
|
MANAGEMENT Vs. PRESIDING OFFICER
|
November 15, 2019 |
|
MANAGEMENT Vs. ASSISTANT COMMISSIONER OF LABOUR
|
November 26, 2019 |
|
MANAGEMENT Vs. LABOUR INSPECTOR
|
November 28, 2019 |
|
MANAGEMENT Vs. K.MANAVALAN
|
November 29, 2019 |
|
MANAGEMENT Vs. P.MANIKANDAN
|
November 6, 2019 |
|
MANAGEMENT Vs. P.RAJA GOUNDER
|
November 13, 2019 |
|
MANAGEMENT Vs. RADHAKRISHNAN
|
November 12, 2019 |
|
MANAGEMENT Vs. RANIPET LABOUR UNION
|
October 25, 2019 |
|
MANAGEMENT Vs. PRESIDING OFFICER
|
November 6, 2019 |
|
MANAGEMENT Vs. SUB-INSPECTOR OF POLICE
|
January 22, 2019 |
|
MANAGEMENT Vs. P.PERUMAL
|
March 28, 2019 |
|
MANAGEMENT Vs. V.KANCHIVANAM
|
January 22, 2019 |
|
MANAGEMENT Vs. PRESIDING OFFICER
|
February 13, 2019 |
|
MANAGEMENT Vs. DEVI
|
September 19, 2019 |
|
MANAGEMENT Vs. PRESIDING OFFICER
|
September 27, 2019 |
|
MANAGEMENT Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
|
September 26, 2019 |
|
MANAGEMENT Vs. PRESIDING OFFICER
|
September 25, 2019 |
|
MANAGEMENT BIMETAL BEARINGS LIMITED Vs. PRESIDING OFFICER
|
October 4, 2019 |
|
MANAGEMENT COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. JOINT COMMISSIONER OF LABOUR
|
July 25, 2019 |
|
MANAGEMENT GVK EMERGENCY MANAGEMENT AND RESEARCH INSTITUTE Vs. DEPUTY COMMISSIONER OF LABOUR
|
November 26, 2019 |
|
MANAGEMENT KANCHEEPURAM DISTRICT CONSUMER COOPERATIVE WHOLESALE STORES Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 17, 2019 |
|
MANAGEMENT MADURAI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. JOINT COMMISSIONER OF LABOUR
|
November 15, 2019 |
|
MANAGEMENT MANALI PETROCHEMICALS LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR-I
|
November 12, 2019 |
|
MANAGEMENT NO.1565, PALACE NAGAR CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. P.RAJA GOUNDER
|
November 13, 2019 |
|
MANAGEMENT OF FORD INDIA PRIVATE LTD. Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
September 18, 2019 |
|
MANAGEMENT OF ADDISON Vs. PRESIDING OFFICER
|
March 14, 2019 |
|
MANAGEMENT OF ADDISON & CO. LTD. Vs. PRESIDING OFFICER
|
August 27, 2019 |
|
MANAGEMENT OF AMBUR CO-OPERATIVE SUGAR MILLS Vs. A.K. SHANMUGAM
|
September 17, 2019 |
|
MANAGEMENT OF ASHOK BUSINESS SERVICES Vs. PRESIDING OFFICER
|
November 21, 2019 |
|
MANAGEMENT OF BRAKES INDIA LTD. Vs. PRESIDING OFFICER
|
November 12, 2019 |
|
MANAGEMENT OF CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. S.G.DHAMODHARAN
|
March 15, 2019 |
|
MANAGEMENT OF FORD INDIA PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF LABOUR (CONCILIATION) 1
|
October 3, 2019 |
|
MANAGEMENT OF FUMITEC MINERALS PRIVATE LIMITED Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT
|
May 9, 2019 |
|
MANAGEMENT OF INDIA PISTONS LTD. Vs. I. INBAKUMAR
|
August 30, 2019 |
|
MANAGEMENT OF KALLAKURICHI TALUK COOPERATIVE RURAL HOUSING SOCIETY LIMITED Vs. PRESIDING OFFICER, LABOUR COURT CUDDALORE
|
September 18, 2019 |
|
MANAGEMENT OF M/S.P.N.P.BUS SERVICES Vs. M.SENTHILKUMAR
|
June 4, 2019 |
|
MANAGEMENT OF MACLELLAN INTEGRATED SERVICES INDIA PVT LIMITED Vs. M RAVI
|
July 24, 2019 |
|
MANAGEMENT OF MRF LTD , REP , BY ITS PLANT HEAD Vs. P N RAVINDER
|
April 22, 2019 |
|
MANAGEMENT OF NATIONAL AVIATION COMPANY OF INDIA LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
June 27, 2019 |
|
MANAGEMENT OF PANNIMEDU ESTATE Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND ORS.
|
August 9, 2019 |
|
MANAGEMENT OF PONNI SUGAR MILLS Vs. PRESIDING OFFICER, LABOUR OFFICER, SALEM AND ORS.
|
November 13, 2019 |
|
MANAGEMENT OF PRICOL LIMITED Vs. KOVAI MAVATTA PRICOL THOZHILALAR OTRUMAI SANGAM
|
March 22, 2019 |
|
MANAGEMENT OF PRICOL LIMITED Vs. KOVAI MAVATTA PRICOL THOZHILALAR
|
March 23, 2019 |
|
MANAGEMENT OF ROCA BATHROOM PRODUCTS PRIVATE LIMITED Vs. RANIPET LABOUR UNION
|
December 19, 2019 |
|
MANAGEMENT OF ROCA BATHROOM PRODUCTS PRIVATE LIMITED Vs. RANIPET LABOUR UNION
|
October 25, 2019 |
|
MANAGEMENT OF ROTORK CONTROLS Vs. PRESIDING OFFICER
|
September 23, 2019 |
|
MANAGEMENT OF SATHYABAMA UNIVERSITY Vs. PRESIDING OFFICER
|
April 30, 2019 |
|
MANAGEMENT OF ST. JOSEPH Vs. DIRECTOR OF SCHOOL EDUCATION
|
April 25, 2019 |
|
MANAGEMENT OF ST.MARY'S MATRICULATION HIGHER SECONDARY SCHOOL Vs. PRESIDING OFFICER
|
September 26, 2019 |
|
MANAGEMENT OF STANDARD BATTERIES LTD. Vs. PRESIDING OFFICER
|
March 13, 2019 |
|
MANAGEMENT OF TAMIL NADU Vs. SECRETARY DESIYA PODHU THOZHILALAR SEVA SANGAM
|
April 2, 2019 |
|
MANAGEMENT OF TAMIL NADU Vs. SUNDARAPANDIAN
|
October 23, 2019 |
|
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
|
November 13, 2019 |
|
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER
|
November 14, 2019 |
|
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION) LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
September 10, 2019 |
|
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION) LTD. Vs. PRESIDING OFFICER LABOUR COURT
|
September 9, 2019 |
|
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. PRESIDING OFFICER LABOUR COURT
|
March 22, 2019 |
|
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION(MADURAI)LIMITED Vs. K.RAMESH
|
July 17, 2019 |
|
MANAGEMENT OF TOLL (INDIA) LOGISTICS PVT. LIMITED Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
|
September 17, 2019 |
|
MANAGEMENT OF WORTH TRUST Vs. PRESIDING OFFICER
|
March 20, 2019 |
|
MANAGEMENT POOMBOOR PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. G RAJENDRAN
|
January 2, 2019 |
|
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (KARAIKUDI DIVISION) LIMITED Vs. S.MARUDHUPANDIAN
|
April 1, 2019 |
|
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
|
October 1, 2019 |
|
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S.MARIMUTHU
|
April 12, 2019 |
|
MANAGEMENT TOLL (INDIA) LOGISTICS (P) LTD Vs. UMA SHANKAR
|
January 9, 2019 |
|
MANAGEMENT TOLL (INDIA) LOGISTICS (P) LTD Vs. G BASKAR
|
January 9, 2019 |
|
MANAGEMENT,
FOOD CORPORATION OF INDIA Vs. K.RAJU
|
September 16, 2019 |
|
MANAGEMENT, CARBORANDUM UNIVERSAL LTD. Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ORS.
|
August 26, 2019 |
|
MANAGEMENT, FOOD CORPORATION OF INDIA, MADRAS HARBOUR, MADRAS Vs. M. NARAYANAN
|
September 17, 2019 |
|
MANAGEMENT, GOVERNMENT COLLEGE OF ENGINEERING COOPERATIVE STORES LTD. Vs. S. GNANASEKARAN
|
January 25, 2019 |
|
MANAGEMENT, GVK EMERGENCY MANAGEMENT AND RESEARCH INSTITUTE Vs. DEPUTY COMMISSIONER OF LABOUR, CHENNAI AND ORS.
|
November 29, 2019 |
|
MANAGEMENT, JAIMURUGAN TEXTILES LTD. Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ORS.
|
August 22, 2019 |
|
MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD Vs. G BASKAR RAJ
|
August 8, 2019 |
|
MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD. Vs. J. SURESH KUMAR AND ORS.
|
August 21, 2019 |
|
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION Vs. V.KANCHIVANAM
|
January 22, 2019 |
|
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD. Vs. P. SEETJARAMAN
|
September 27, 2019 |
|
MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LTD. AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ORS.
|
August 30, 2019 |
|
MANAGER Vs. DEVARAJAN
|
April 8, 2019 |
|
MANAGER (ADMINISTRATION AND PERSONNEL), FOOTWEAR DESIGN AND DEVELOPMENT INSTITUTE AND ORS. Vs. KAUSHIK GHOSH
|
November 25, 2019 |
|
MANAGER RELIANCE GENERAL INSURANCE CO.LTD Vs. SHIVALEELA
|
September 11, 2019 |
|
MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. SANTHAKUMARI
|
January 29, 2019 |
|
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. BASKARAN
|
January 2, 2019 |
|
MANAGER, MADURA COATS PRIVATE LIMITED Vs. J.ANTON SUBASH
|
January 18, 2019 |
|
MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. RANJITH KUMAR AND ORS.
|
June 26, 2019 |
|
MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. PECHIYAMMAL
|
September 16, 2019 |
|
MANAGER, ROYAL SUNDRAM ALIANCE INSURANCE CO. LTD Vs. S. KUMAR
|
March 15, 2019 |
|
MANAGER, SHRIRAM GENERAL INSURANCE CO.LTD Vs. N.MAMALLAN
|
November 11, 2019 |
|
MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SUBRAMANI
|
June 19, 2019 |
|
MANAGING DIRECTOR Vs. SHANMUGAM
|
September 30, 2019 |
|
MANAGING DIRECTOR Vs. K.SEKAR
|
October 23, 2019 |
|
MANAGING DIRECTOR Vs. PRESIDING OFFICER
|
November 19, 2019 |
|
MANAGING DIRECTOR Vs. SAMADHANAM
|
January 24, 2019 |
|
MANAGING DIRECTOR Vs. PRESIDING OFFICER
|
August 6, 2019 |
|
MANAGING DIRECTOR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 6, 2019 |
|
MANAGING DIRECTOR Vs. G.PRIYADHARSHINI
|
November 21, 2019 |
|
MANAGING DIRECTOR Vs. ANANTHI
|
February 19, 2019 |
|
MANAGING DIRECTOR Vs. SARASWATHI
|
January 2, 2019 |
|
MANAGING DIRECTOR Vs. SANTHANAM
|
January 18, 2019 |
|
MANAGING DIRECTOR Vs. M.GNANAGURU
|
May 8, 2019 |
|
MANAGING DIRECTOR , KARNATAKA STATE TRANSPORT CORPORATION LTD., Vs. P.SELVI
|
September 25, 2019 |
|
MANAGING DIRECTOR TAMIL NADU FISHERIES DEVELOPMENT CORPORATION LIMITED Vs. K SUBRAMANIAN
|
June 21, 2019 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. EASWARAN
|
November 6, 2019 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION(COIMBATORE)LTD Vs. T.DEIVASIGAMANI
|
November 13, 2019 |
|
MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. PANDIYAN
|
August 20, 2019 |
|
MANAGING DIRECTOR, KSRTC LTD Vs. S. MURALIDHAR REDDY
|
September 6, 2019 |
|
MANAGING DIRECTOR, NEEDLE INDUSTRIES LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
June 4, 2019 |
|
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD Vs. JEEVARARTHINAM
|
June 12, 2019 |
|
MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD Vs. D GUNA
|
July 25, 2019 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. NEELA
|
April 4, 2019 |
|
MANAGING DIRECTOR, THE TAMIL NADU STATE TRANSPORT CORPORATION Vs. GURUSAMY
|
September 23, 2019 |
|
MANALAN Vs. SUPERINTENDENT OF POLICE
|
June 12, 2019 |
|
MANALI PETROCHEMICALS LIMITED Vs. UNION OF INDIA
|
December 13, 2019 |
|
MANDHIRIKODI Vs. E. BALARAMAN AND ORS.
|
November 25, 2019 |
|
MANGAL PLYWOOD LAMINTES Vs. ASSISTANT COMMISSIONER (ST) MADHAVARAM ASSESSMENT CIRCLE
|
November 20, 2019 |
|
MANGALAMBAL AND ORS. Vs. UDAY SINGH AND ORS.
|
July 25, 2019 |
|
MANGATHIL Vs. PALANIAMMAL
|
October 25, 2019 |
|
MANI Vs. STATE
|
January 25, 2019 |
|
MANI Vs. COMMISSIONER ARNI MUNICIPALITY
|
January 28, 2019 |
|
MANI Vs. STATE
|
April 5, 2019 |
|
MANI Vs. STATE REP BY INSPECTOR OF POLICE
|
April 9, 2019 |
|
MANI Vs. SUBRAMANIYAN (DIED)
|
September 5, 2019 |
|
MANI Vs. SURIAKALA
|
November 14, 2019 |
|
MANI @ MANIKANDAN Vs. STATE
|
April 2, 2019 |
|
MANI AND ORS. Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
|
February 13, 2019 |
|
MANI SAMUEL ASIR Vs. UNION OF INDIA
|
June 19, 2019 |
|
MANI SETTI Vs. STATE
|
March 26, 2019 |
|
MANIAKARAMPALAYAM INDUSTRIAL WORKERS Vs. SUDHA INDIRAJ
|
April 10, 2019 |
|
MANICKAM Vs. SUPERINTENDENT OF POLICE
|
April 25, 2019 |
|
MANICKAM Vs. STATE
|
October 3, 2019 |
|
MANICKARAJ Vs. STATE
|
July 5, 2019 |
|
MANIKANDAN Vs. STATE
|
September 20, 2019 |
|
MANIKANDAN Vs. STATE
|
September 24, 2019 |
|
MANIKANDAN Vs. JOINT COMMISSIONER, EXECUTIVE OFFICER, ARULMIGHU MEENAKSHI AMMAN TEMPLE
|
July 24, 2019 |
|
MANIKANDAN Vs. STATE OF TAMIL NADU
|
September 4, 2019 |
|
MANIKANDAN Vs. DIVISIONAL REVENUE OFFICER
|
June 4, 2019 |
|
MANIKANDAN Vs. STATE
|
November 27, 2019 |
|
MANIKANDAN. G Vs. DISTRICT COLLECTOR
|
May 17, 2019 |
|
MANIMEGALAI Vs. SUPERINTENDENT OF POLICE
|
April 8, 2019 |
|
MANIMEKALAI AND ORS. Vs. R. THIRUGNANASAMPATH
|
March 14, 2019 |
|
MANIMUTHU Vs. STATE
|
February 22, 2019 |
|
MANISEKARAN Vs. STATE
|
January 28, 2019 |
|
MANIVANAN Vs. STATE, REP BY INSPECTOR OF POLICE
|
January 3, 2019 |
|
MANIVANNAN Vs. BASKARAN
|
January 11, 2019 |
|
MANIVANNAN Vs. DISTRICT COLLECTOR
|
August 29, 2019 |
|
MANIVELRAJ, MALE Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
|
August 14, 2019 |
|
MANIYARASU Vs. COMMISSIONER OF SUGAR
|
August 1, 2019 |
|
MANJEET KAPOOR Vs. TAMIL NADU TEXTBOOK AND EDUCATIONAL SERVICES CORP.
|
October 8, 2019 |
|
MANJULA Vs. SELVAKUMAR
|
August 22, 2019 |
|
MANJULA Vs. SIVACHIDAMBARAM
|
June 3, 2019 |
|
MANJULA W/O. ASHOK Vs. STATE
|
December 3, 2019 |
|
MANMATHARAJAN Vs. STATE, REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE Q BRANCH CID
|
January 23, 2019 |
|
MANNAMU SREEMANNARAYANA Vs. STATE OF TAMIL NADU, BY THE INSPECTOR OF POLICE, CCB-II, CHENNAI
|
May 9, 2019 |
|
MANOHAR LAL Vs. A.KANNAN
|
March 6, 2019 |
|
MANOHARAN
Vs. KARTHIGA DEVI
|
November 15, 2019 |
|
MANOHARAN Vs. STATE
|
November 19, 2019 |
|
MANOHARAN Vs. ELAYA GOUNDER
|
June 17, 2019 |
|
MANOJ KOHLI Vs. STATE OF TAMIL NADU REPRESENTED BY INSPECTOR OF POLICE
|
January 8, 2019 |
|
MANSOOR ALI Vs. STATE
|
April 25, 2019 |
|
MANTHAISAMY Vs. SUPERINTENDENT OF POLICE MADURAI DISTRICT
|
December 9, 2019 |
|
MARA NAICKER Vs. NAGA NAICKER
|
January 9, 2019 |
|
MARAIYAN Vs. AYYAVU @ ABDUL MASJID
|
December 20, 2019 |
|
MARAPDALLAM KRISHNAN DEVADOSS Vs. UNION OF INDIA
|
October 3, 2019 |
|
MARAPPAN Vs. SANTHOSAM
|
August 7, 2019 |
|
MARAYAMMAL Vs. PONNAMBALAM
|
February 15, 2019 |
|
MARAYAMMAL Vs. CHINNAMMAL
|
January 3, 2019 |
|
MARI Vs. MANNANGATTI
|
November 5, 2019 |
|
MARI Vs. THANGAVEL
|
September 25, 2019 |
|
MARIA AUXILLA Vs. V SEBASTIAN
|
March 6, 2019 |
|
MARIA HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. THE UNION OF INDIA
|
October 14, 2019 |
|
MARIADASSOU PHILOMENE DOMINIQUE MARIE ANTHOINETTE Vs. MEMBER SECRETARY, TOWN AND COUNTRY PLANNING BOARD
|
January 11, 2019 |
|
MARIAMMA Vs. DEPUTY COMMISSIONER OF LABOUR
|
February 12, 2019 |
|
MARIAMMAL Vs. GOVERNMENT OF TAMILNADU
|
October 17, 2019 |
|
MARIAMMAL Vs. STATE REP. BY INSPECTOR OF POLICE, THITTAKUDI POLICE STATION, CUDDALORE
|
October 22, 2019 |
|
MARIAPPA NAICKER Vs. SPECIAL TAHSILDHAR
|
December 17, 2019 |
|
MARIAPPAN Vs. STATE
|
September 5, 2019 |
|
MARIAPPAN Vs. SATE REP BY, DEPUTY SUPERINTENDENT OF POLICE
|
January 4, 2019 |
|
MARIAPPAN Vs. SUPERINTENDENT OF POLICE
|
January 21, 2019 |
|
MARIE ANTOINE MOSELLE Vs. ROSYANE
|
November 6, 2019 |
|
MARIE STELLA RENE Vs. STATE
|
September 26, 2019 |
|
MARIKANNU Vs. ALAGAMMAL(DIED
|
October 18, 2019 |
|
MARIMUTHU Vs. STATE
|
November 5, 2019 |
|
MARIMUTHU Vs. R.NALLATHAMBI
|
January 21, 2019 |
|
MARINA SHIP BROKERS Vs. INCOME TAX OFFICER
|
August 19, 2019 |
|
MARINE OFFICERS TRAINING ACADEMY Vs. DIRECTORATE GENERAL OF SHIPPING
|
August 14, 2019 |
|
MARITIME EDUCATION AND TRAINING INSTITUTES ASSOCIATION Vs. DIRECTOR GENERAL OF SHIPPING
|
September 9, 2019 |
|
MARIYA MEIYAL Vs. STATE OF TAMIL NADU
|
December 10, 2019 |
|
MARIYAM SIRAJ, PARTNER OF ROYAL IMPEX Vs. COMMISSIONER OF CUSTOMS
|
July 17, 2019 |
|
MARIYAPPAN Vs. STATE
|
August 27, 2019 |
|
MARIYAPPAN Vs. STATE
|
November 18, 2019 |
|
MARK ALIAS MARKESH Vs. NAGERCOIL MUNICIPALITY
|
January 22, 2019 |
|
MARKET BABU Vs. STATE
|
January 22, 2019 |
|
MARSHAL SONS MFG LTD., Vs. PRESIDING OFFICER
|
April 10, 2019 |
|
MARTIN Vs. THE STATE REP BY THE INSPECTOR OF POLICE
|
May 8, 2019 |
|
MARTIN SAGAYANADIN Vs. ANTOINETTE
|
January 25, 2019 |
|
MARUDHUPANDI Vs. STATE
|
April 11, 2019 |
|
MARUTHAIAH PANDYAN Vs. DISTRICT COLLECTOR, TIRUNELVELI
|
August 5, 2019 |
|
MARUTHAM APARTMENTS Vs. ASSISTANT COMMISSIONER (CT) MMDA COLONY
|
November 1, 2019 |
|
MARUTHAMUTHU Vs. SUBRAMANIAN
|
January 2, 2019 |
|
MARUTHAN Vs. INSPECTOR OF POLICE
|
September 6, 2019 |
|
MARUTHI APARTMENTS OWNERS Vs. K.V.NARASIMHAN
|
March 21, 2019 |
|
MARUTHU MANAMAGIL SANGAM Vs. SUPERINTENDENT OF POLICE
|
September 16, 2019 |
|
MARY GOLDA Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS
|
September 4, 2019 |
|
MASILAMANI Vs. SATHASIVAM
|
August 27, 2019 |
|
MASJIDE EA MUKATHAS SUNNATH-VAL JAMATH Vs. HAJI T.SYED IBRAHIM
|
June 17, 2019 |
|
MASTER HARI PRASATH G Vs. UNION OF INDIA
|
August 8, 2019 |
|
MATCHAN Vs. STATE
|
August 2, 2019 |
|
MATCHAN @ ABUBACKER SIDDIK Vs. STATE
|
April 1, 2019 |
|
MATHA EXPLOSIVES Vs. JOINT CHIEF CONTROLLER OF EXPLOSIVES
|
October 21, 2019 |
|
MATHANGI ASOKAN Vs. IMRAN DAWOOD KHAN
|
January 21, 2019 |
|
MATHESH Vs. STATE
|
February 22, 2019 |
|
MATHEW SAMUEL Vs. STATE
|
January 29, 2019 |
|
MATHIYAZHAGAN Vs. SUROMANI
|
March 4, 2019 |
|
MATHUBALAN Vs. DIRECTOR
|
March 18, 2019 |
|
MATHUMATHI W/O.DURGA PRASAD Vs. STATE BY SUPERINTENDENT OF POLICE
|
April 26, 2019 |
|
MATRIMONY.COM LIMITED Vs. NARJIS ENTERPRISE
|
September 13, 2019 |
|
MATRIMONY.COM LIMITED Vs. THODU NEEDA TELUGU MATRIMONY
|
January 2, 2019 |
|
MATRIMONY.COM LIMITED, Vs. MULTI INFORMATION SERVICE
|
January 30, 2019 |
|
MAX ENTERPRISES Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
February 25, 2019 |
|
MAXIMUS ARC LIMITED Vs. ANNA UNIVERSITY, CHENNAI
|
August 6, 2019 |
|
MAXIMUS ARC LTD. Vs. CENTRAL BANK OF INDIA
|
June 6, 2019 |
|
MAYA VEDAMURTHY Vs. ASSISTANT REVENUE OFFICER
|
April 2, 2019 |
|
MAYAKESAVAN VIJAYKUMAR M Vs. UNION OF INDIA
|
July 23, 2019 |
|
MAYANDI Vs. STATE OF TAMIL NADU, REPRESENTED
|
August 14, 2019 |
|
MAYIL Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION (VPM) LTD
|
April 3, 2019 |
|
MAYILRAJ @ AROCKIYAM Vs. STATE
|
October 31, 2019 |
|
MAYILSAMY Vs. ASSISTANT DIRECTOR
|
December 11, 2019 |
|
MAYILSAMY GOUNDER Vs. ELLAPPAN
|
September 19, 2019 |
|
MCGANS OOTY SCHOOL OF ARCHITECTURE Vs. REGISTRAR, ANNA UNIVERSITY
|
February 1, 2019 |
|
MEC INTERNATIONAL Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
June 26, 2019 |
|
MEDICAL LAB TECHNICIANS DEVELOPMENT ASSOCIATION Vs. STATE OF TAMIL NADU
|
November 26, 2019 |
|
MEENAKSHI Vs. PREMKUMAR NACHIAPPAN
|
January 29, 2019 |
|
MEENAKSHI Vs. STATE OF TAMIL NADU
|
September 25, 2019 |
|
MEENAKSHI OVERSEAS LLC Vs. V V V & SONS EDIBLE OILS LIMITED
|
February 1, 2019 |
|
MEER HASANNULLA Vs. ASRAF NISHA
|
November 28, 2019 |
|
MEGASOFT LIMITED Vs. INFOGIX INC.
|
March 6, 2019 |
|
MEGAWIN LEATHER INDIA PRIVATE LTD. Vs. STATE BANK OF INDIA
|
April 10, 2019 |
|
MEHARAJ Vs. STATE
|
April 29, 2019 |
|
MEHRA BROTHERS Vs. R. PALANIAPPAN
|
June 21, 2019 |
|
MEIYARASAN Vs. SUPERINTENDING ENGINEER
|
November 22, 2019 |
|
MEMBER SECRETARY, TEACHERS RECRUITMENT BOARD, GOVERNMENT OF TAMIL NADU Vs. P. TAMILARASI
|
September 26, 2019 |
|
MESSERS ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. S RAJALAKSHMI
|
January 23, 2019 |
|
METHA DIWAN Vs. STATE
|
November 12, 2019 |
|
METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD Vs. R.RANGA PILLAI
|
November 20, 2019 |
|
MICHEAKL SEKAR Vs. PUNITHA AROCKIAMATHA THERU, CATHOLIKKA CHRISTUVA SAMOOGA POTHUNALAKKULU
|
April 30, 2019 |
|
MICHEAL AMMAL Vs. COMMISSIONER OF ANIMAL HUSBANDRY ADMINISTRATION
|
June 28, 2019 |
|
MIDHUNAM SPINNERS PVT LTD Vs. SUPERINTENDING ENGINEER, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
November 22, 2019 |
|
MILAP CHAND SURANA Vs. BHARAT KUMAR SURANA
|
July 4, 2019 |
|
MIMMY SANGEETH Vs. STATE OF TAMIL NADU
|
November 11, 2019 |
|
MINOR ALAGURAJ Vs. STATE
|
July 17, 2019 |
|
MINOR GOPALAKRISHNAN Vs. DHILAGAM
|
February 28, 2019 |
|
MINOR HAVISHA Vs. THARSINI PARAMSOTHY
|
October 3, 2019 |
|
MINOR M D MUKESH SHAROON Vs. TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
|
June 17, 2019 |
|
MINOR M HARTHI Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE
|
August 19, 2019 |
|
MINOR M.NISHA Vs. GNANAVEL
|
January 11, 2019 |
|
MINOR M.SARAN BHARATH Vs. NATIONAL INSTITUTE OF OPEN SCHOOLING
|
January 2, 2019 |
|
MINOR M.VIKRAM BALAJI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
June 19, 2019 |
|
MINOR PRAVIN KUMAR Vs. CHINNAPALAM
|
January 28, 2019 |
|
MINOR R.BOOPATHY Vs. RANJEETHAM
|
September 20, 2019 |
|
MINOR RIZWAN Vs. T.S.RAJKUMAR
|
March 28, 2019 |
|
MINOR S.SIVANANDHAN Vs. GOVERNMENT OF TAMILNADU
|
August 28, 2019 |
|
MINOR SAHASRA NARESH Vs. CORPORATION OF CHENNAI
|
January 3, 2019 |
|
MINOR. SHUMAYLAH NAYYAB HAZIRAH Vs. THE MINISTRY OF HOME AFFAIRS
|
April 26, 2019 |
|
MIRIAM MIZPAH ORCHID Vs. UNION OF INDIA
|
November 19, 2019 |
|
MIRUNALINI AMMAL Vs. K.SIVASUBRAMANIAN
|
October 31, 2019 |
|
MISS.SHANMATHI S Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
April 10, 2019 |
|
MKP FASHIONS Vs. PRINCIPAL DIRECTOR GENERAL
|
December 20, 2019 |
|
MKV AGENCIES Vs. TVS MOTORS COMPANY LTD
|
September 24, 2019 |
|
MLR AUTO LIMITED Vs. INUDSIND BANK LIMITED
|
September 18, 2019 |
|
MM 372, VIRACHILAI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY Vs. COMMITTEE ON CO-OPERATIVE ELECTION CASES, EAST CENTRAL ZONE
|
February 7, 2019 |
|
MOBIS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2019 |
|
MOBIS INDIA LTD. Vs. DEPUTY COMMISSIONER OF CGST AND CENTRAL EXCISE POONAMALLEE DIVISION
|
September 26, 2019 |
|
MODAKURICHI PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY Vs. INCOME TAX OFFICER
|
July 3, 2019 |
|
MOHAMED ALI SAITHUKUNJ Vs. REGISTRAR OF COMPANIES, TAMIL NADU
|
July 23, 2019 |
|
MOHAMED HASAN REFAYEE Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
July 19, 2019 |
|
MOHAMED IBRAHIM SAIT Vs. THE DEPUTY DIRECTOR
|
October 15, 2019 |
|
MOHAMED KURCHIT ANWAR Vs. SECRETARY
|
October 18, 2019 |
|
MOHAMED MYDEEN Vs. EXECUTIVE OFFICER, ANAMALAI TOWN PANCHAYAT
|
July 17, 2019 |
|
MOHAMED RAFI Vs. UNION OF INDIA
|
July 17, 2019 |
|
MOHAMED SALEEM Vs. ASAITHAMBI
|
November 11, 2019 |
|
MOHAMED SALIN Vs. STATE
|
June 26, 2019 |
|
MOHAMED SATHAK A. J. ACADEMY OF ARCHITECTURE Vs. ANNA UNIVERSITY
|
July 30, 2019 |
|
MOHAMED SHIYAM Vs. STATE
|
August 26, 2019 |
|
MOHAMMED ALI Vs. STATE
|
September 13, 2019 |
|
MOHAMMED HASAN KUDHOOS Vs. UNION OF INDIA
|
September 6, 2019 |
|
MOHAMMED IBRAHIM Vs. UNION OF INDIA
|
September 6, 2019 |
|
MOHAMMED JALALUDEEN Vs. STATE OF TAMIL NADU
|
September 5, 2019 |
|
MOHAMMED MEERAN Vs. REGISTRAR OF COMPANIES
|
March 29, 2019 |
|
MOHAMMED MOIDEEN Vs. STATE
|
July 22, 2019 |
|
MOHAMMED NIYAMATHULLAH Vs. MOHAMMED HIDAYATHULLA
|
September 25, 2019 |
|
MOHAMMED RIYAZ Vs. UNION OF INDIA
|
September 6, 2019 |
|
MOHAMMED RIYAZ Vs. UNION OF INDIA
|
June 24, 2019 |
|
MOHAMMED SAHEL Vs. STATE
|
July 19, 2019 |
|
MOHAMMED SALMAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 28, 2019 |
|
MOHAMMED THOUFIK Vs. UNION OF INDIA
|
September 6, 2019 |
|
MOHAMMEDI DELHI WALA Vs. SHEKH KUTBUDDIN HABIB
|
March 18, 2019 |
|
MOHAN Vs. SUB-COLLECTOR, VIRUDHACHALAM, CUDDALORE DISTRICT
|
August 14, 2019 |
|
MOHAN Vs. KIRUBA THEATRE AND ORS.
|
June 24, 2019 |
|
MOHAN Vs. C UDAYACHAND
|
August 14, 2019 |
|
MOHAN CHANDRASEKERAN Vs. UNION OF INDIA
|
November 28, 2019 |
|
MOHAN KUMAR Vs. STATE BANK OF INDIA
|
November 20, 2019 |
|
MOHAN KUMAR DHALL MILL Vs. COMMISSIONER OF CUSTOMS CHENNAI II
|
March 18, 2019 |
|
MOHAN RAVI Vs. INCOME TAX OFFICER
|
November 1, 2019 |
|
MOHANA Vs. DISTRICT COLLECTOR
|
November 22, 2019 |
|
MOHANDOSS Vs. COMMISSIONER OF POLICE, THE GREATER CHENNAI CITY POLICE, VEPERY, CHENNAI
|
January 25, 2019 |
|
MOHANESWARAN Vs. UNION OF INDIA
|
July 11, 2019 |
|
MOHANRAJ Vs. C JEYASINGH
|
August 2, 2019 |
|
MOHANRAJ Vs. STATE
|
December 20, 2019 |
|
MOHIDEEN Vs. STATE
|
July 27, 2019 |
|
MOHIDEEN BASHIR OULIYA THAIKA Vs. THAKADI EKIYA
|
October 4, 2019 |
|
MOLLY ABRAHAM Vs. STATE
|
January 3, 2019 |
|
MOMIN Vs. STATE REP. BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
|
March 28, 2019 |
|
MOMIN @ MOMIMWAR HUSSAIN @ MD MONWAR HOSSAIN Vs. STATE REP BY PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC (FOREIGNERS-II)
|
March 28, 2019 |
|
MONICA RAJENDRAN Vs. STATE OF TAMIL NADU
|
July 1, 2019 |
|
MONIKANTAN Vs. VISWAM
|
November 26, 2019 |
|
MONTFORT ACADEMY MATRICULATION HR. SEC. SCHOOL Vs. SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION
|
September 13, 2019 |
|
MOONA ABOUSHER Vs. CHOLAMANDALAM DBS FINANCE LTD AND OTHERS
|
June 4, 2019 |
|
MOORTHY Vs. STATE BY INSPECTOR OF POLICE
|
December 9, 2019 |
|
MOSTREV ANTONY PAPPUSAMY, ARCHBISHOP AND PRESIDENT Vs. ELECTION COMMISSIONER, ELECTION COMMISSION OF INDIA
|
March 22, 2019 |
|
MOTILAL Vs. B.K.BABU SAHIB
|
May 23, 2019 |
|
MR.B.DHARMARAJ Vs. THE DISTRICT COLLECTOR OFFICE OF THE COLLECTOR, DHARMAPURI
|
March 7, 2019 |
|
MRF LIMITED Vs. VINOD S.GEORGE
|
September 13, 2019 |
|
MRF LTD Vs. P.N.RAVINDER
|
April 22, 2019 |
|
MRF UNITED WORKERS UNION Vs. GOVERNMENT OF TAMIL NADU
|
June 21, 2019 |
|
MRL POSNET PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
February 13, 2019 |
|
MRL POSNET PRIVATE LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI
|
September 27, 2019 |
|
MRS.KUMARI Vs. UNION OF INDIA
|
April 16, 2019 |
|
MRS.PARKATH Vs. MOHAMMED RAFI
|
March 11, 2019 |
|
MS. KADEK DWI ANI RASMINI Vs. MR. K. NATARAJAN
|
January 2, 2019 |
|
MUGUNDHAN Vs. G. SREE RANJANI
|
October 16, 2019 |
|
MUKKULATHORE KALVI KUZHU Vs. DISTRICT COLLECTOR
|
November 8, 2019 |
|
MULLAI MALAR Vs. COMMISSIONER GREATER CHENNAI CORPORATION
|
April 25, 2019 |
|
MUNIAMMAL Vs. L. RAMESH
|
January 2, 2019 |
|
MUNICIPAL COMMISSIONER TIRUVARUR Vs. A JAMES
|
March 5, 2019 |
|
MUNIYAMMAL Vs. K. R. MANICKAM
|
August 16, 2019 |
|
MUNIYANDI Vs. STATE
|
November 13, 2019 |
|
MUNIYANDI @ MUNIRAJ Vs. STATE OF TAMIL NADU
|
November 11, 2019 |
|
MUNIYANDRAN Vs. DISTRICT COLLECTOR
|
January 21, 2019 |
|
MUNUSAMY NAIDU Vs. D.KALA
|
November 25, 2019 |
|
MUPPITATHI Vs. SUPERINTENDENT OF POLICE TIRUENVELI DISTRICT,TIRUNELVELI
|
September 26, 2019 |
|
MURALI Vs. V.K. ALEEM SAHIB
|
June 28, 2019 |
|
MURALI BABU Vs. INSPECTOR OF POLICE
|
December 17, 2019 |
|
MURALI NARASIMHA GAS AGENCY (INDANE DISTRIBUTORS) Vs. INDIAN OIL CORPORATION LIMITED
|
December 11, 2019 |
|
MURALIDHARAN Vs. MUTHARASI
|
January 24, 2019 |
|
MURGESH Vs. STATE
|
April 30, 2019 |
|
MURTHY @ POONIYAMURTHY Vs. STATE
|
November 27, 2019 |
|
MURUGABOOPATHI Vs. STATE
|
August 30, 2019 |
|
MURUGAIYAN Vs. UNION OF INDIA
|
April 1, 2019 |
|
MURUGAN Vs. STATE
|
March 30, 2019 |
|
MURUGAN Vs. REVENUE DIVISIONAL OFFICER
|
April 5, 2019 |
|
MURUGAN Vs. INSPECTOR OF POLICE
|
April 11, 2019 |
|
MURUGAN Vs. STATE OF TAMIL NADU
|
June 19, 2019 |
|
MURUGAN Vs. DISTRICT REVENUE OFFICER
|
February 1, 2019 |
|
MURUGAN Vs. STATE
|
March 6, 2019 |
|
MURUGAN Vs. STATE, THR. THE INSPECTOR OF POLICE, VILATHIKULAM POLICE STATION, TUTICORIN DISTRICT
|
January 28, 2019 |
|
MURUGAN Vs. PANNEER SELVAM
|
July 9, 2019 |
|
MURUGAN Vs. STATE
|
November 12, 2019 |
|
MURUGAN (DIED) Vs. GOPAL
|
October 23, 2019 |
|
MURUGAN @ MOTTULU MURUGAN Vs. STATE
|
March 1, 2019 |
|
MURUGANANTHAM Vs. STATE
|
June 28, 2019 |
|
MURUGESAN Vs. STATE
|
September 16, 2019 |
|
MURUGESAN Vs. STATE
|
September 25, 2019 |
|
MURUGESAN Vs. JEGADHAMBAL
|
December 12, 2019 |
|
MURUGESAN SUMITHA Vs. UNION OF INDIA
|
November 28, 2019 |
|
MURUGESH Vs. DISTRICT COLLECTOR
|
January 25, 2019 |
|
MURUGU STARCH INDUSTRIES Vs. PARAMASIVAM
|
November 21, 2019 |
|
MUSIC MASTERS AUDIO VIDEO MANUFACTURING COMPANY PVT. LTD. Vs. ADITYA MUSIC (INDIA) PVT. LTD.
|
January 30, 2019 |
|
MUSLIM JAMMATH Vs. TAMIL NADU WAKF BOARD
|
November 11, 2019 |
|
MUSLIMA GAZI Vs. INSPECTOR OF POLICE, AUS-I, CHENNAI
|
January 22, 2019 |
|
MUTHAIAH KONAR Vs. MASILAMANI
|
July 18, 2019 |
|
MUTHAMMAL Vs. V.THANGAVEL
|
April 29, 2019 |
|
MUTHANNA NANCY Vs. RAMA DEVI
|
March 22, 2019 |
|
MUTHAYAMMAL EDUCATIONAL TRUST & RESEARCH FOUNDATION Vs. MEMBER SECRETARY, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
April 23, 2019 |
|
MUTHIAH Vs. JOINT COMMISSIONER HINDU RELIGIOUS
|
April 3, 2019 |
|
MUTHU Vs. STATE
|
November 14, 2019 |
|
MUTHU GANESH Vs. G.DEVI
|
September 23, 2019 |
|
MUTHU GOPALAKRISHNAN Vs. PRESIDING OFFICER
|
June 7, 2019 |
|
MUTHUKARUPPAN Vs. PONSELVAN
|
September 10, 2019 |
|
MUTHUKARUPPAN @ MUTHUKUMAR Vs. IDOL OF THE ARULMIGU KALYANA PASUPATHEESWARASWAMY
|
March 6, 2019 |
|
MUTHUKUMAR Vs. ALOY
|
January 31, 2019 |
|
MUTHULAKSHMI Vs. PALANICHAMY
|
January 29, 2019 |
|
MUTHULAKSHMI Vs. STATE
|
December 6, 2019 |
|
MUTHULAKSHMI Vs. BALAGURU PANDIYAN
|
November 26, 2019 |
|
MUTHUPANDI Vs. STATE
|
November 18, 2019 |
|
MUTHURAJ Vs. ASSISTANT DIRECTOR
|
July 4, 2019 |
|
MUTHUSAMY Vs. SANYASI
|
January 3, 2019 |
|
MUTHUSAMY Vs. STATE
|
September 10, 2019 |
|
MUTHUSAMY Vs. STATE
|
September 10, 2019 |
|
MUTHUSAMY Vs. PALANIAMMAL
|
December 6, 2019 |
|
MUTHUSAMY Vs. STATE OF TAMIL NADU
|
April 11, 2019 |
|
MUTHUSAMY Vs. STATE REP. BY THE SUB-INSPECTOR OF POLICE
|
September 10, 2019 |
|
MUTHUSAMY Vs. A. PONNUSAMY
|
July 1, 2019 |
|
MUTHUSAMY Vs. PAPPATHI
|
June 27, 2019 |
|
MUTHUSAMY GOUNDER Vs. RAMAYAMMAL
|
November 22, 2019 |
|
MUTHUSAMY UDAYAR Vs. STATE OF TAMIL NADU
|
March 11, 2019 |
|
MYPREFERRED TRANSFORMATION AND HOSPITALITY PRIVATE LIMITED Vs. DISTRICT COLLECTOR, COIMBATORE
|
November 26, 2019 |
|
N AMSAVENI Vs. R LOGANATHAN
|
August 8, 2019 |
|
N BALAMURUGAN Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
|
April 2, 2019 |
|
N ELANGOVAN Vs. S SUNDAR
|
April 26, 2019 |
|
N K PERUMAL Vs. JANAKI
|
September 3, 2019 |
|
N KALPANA Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS
|
January 3, 2019 |
|
N KRISHNAN Vs. SECRETARY, GOVERNMENT OF TAMIL NADU, DEPARTMENT OF MUNICIPAL ADMINISTRATION & WATER SUPPLY, SECRETARIAT, FORT ST GEORGE, CHENNAI
|
February 4, 2019 |
|
N MAGESH Vs. STATE OF TAMIL NADU REP BY DEPUTY SUPERINTENDENT OF POLICE, CHENNAI
|
August 13, 2019 |
|
N MANI Vs. BABYAMMAL
|
September 19, 2019 |
|
N MOHAN Vs. P GOVINDASAMI
|
April 26, 2019 |
|
N MOHANDOSS Vs. MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION (2)
|
July 24, 2019 |
|
N NAGA HARIHARA SUDAN Vs. SECRETARY TO GOVT (HEALTH) GOUBERT AVENUE
|
July 18, 2019 |
|
N RAMACHANDRAN Vs. SULAIMAN TRADERS
|
August 2, 2019 |
|
N S ROHINI Vs. B MURUGAN
|
April 12, 2019 |
|
N S SARAVANAN Vs. ANNA UNIVERSITY
|
March 7, 2019 |
|
N S SIVAKUMAR Vs. SOUTHERN RAILWAYS PARK TOWN CHEANNI
|
July 29, 2019 |
|
N SASIKALA Vs. ASSISTANT DIRECTOR
|
May 9, 2019 |
|
N SATHEESAN Vs. UNION OF INDIA
|
February 19, 2019 |
|
N SHANMUGAM Vs. UNION OF INDIA
|
April 8, 2019 |
|
N SUBBAIYAN S/O NANJAPPA GOWDER Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, COIMBATORE
|
July 31, 2019 |
|
N THILLAIARKARASI Vs. JOICY PRISCILLAL SELVAM
|
March 20, 2019 |
|
N VALARMATHI Vs. STATE REPRESENTED BY, INSPECTOR OF POLICE
|
March 8, 2019 |
|
N VIJAYARAGHAVAN Vs. UNION OF INDIA
|
July 22, 2019 |
|
N YANOSE Vs. STATE OF TAMIL NADU
|
January 24, 2019 |
|
N. ABIMANNAN Vs. A. SANKARA NARAYANAN
|
September 4, 2019 |
|
N. ABRAHAM CHANDY Vs. SECRETARY TO THE GOVT., OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE
|
June 6, 2019 |
|
N. AMBEDKAR Vs. STATE
|
August 8, 2019 |
|
N. CHANDRAMOHAN Vs. THE STATE AND ORS.
|
August 20, 2019 |
|
N. CHITRA Vs. EXECUTIVE ENGINEER/ADMINISTRATIVE, OFFICER TAMIL NADU HOUSING BOARD
|
January 3, 2019 |
|
N. DEVI Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
|
May 10, 2019 |
|
N. DHANAPAL Vs. EXECUTIVE ENGINEER
|
November 15, 2019 |
|
N. DHANUSHKODI Vs. STATE OF TAMILNADU
|
November 14, 2019 |
|
N. DINESHKUMAR Vs. SUPERINTENDENT OF POLICE, TRICHY, TRICHY DISTRICT
|
May 29, 2019 |
|
N. GANESAN Vs. DISTRICT COLLECTOR KARUR
|
December 16, 2019 |
|
N. GOVINDARAJ Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVT., EDUCATION DEPARTMENT
|
September 19, 2019 |
|
N. GUNASEKARAN Vs. STATE OF TAMIL NADU
|
November 4, 2019 |
|
N. INDUMATHI Vs. SUNDARAM FINANCE LIMITED
|
February 27, 2019 |
|
N. JANAKI Vs. TASILDHAR, AMBATTUR, CHENNAI
|
June 3, 2019 |
|
N. JEGANNATHAN Vs. STATE
|
March 25, 2019 |
|
N. KAILYAMOORTHI Vs. STATE
|
October 18, 2019 |
|
N. KANTILAL C. DOSHI Vs. COMMISSIONER
|
June 6, 2019 |
|
N. KUMAR Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVT. FINANCE DEPARTMENT
|
September 19, 2019 |
|
N. KUMARASAMY Vs. DISTRICT COLLECTOR
|
April 26, 2019 |
|
N. LILLI VASANTHAKUMARI Vs. SECRETARY TO GOVERNMENT
|
April 12, 2019 |
|
N. MAREESWARI Vs. STATE OF TAMIL NADU
|
January 31, 2019 |
|
N. MURUGAN Vs. SUPERINTENDENT OF POLICE, DHARMAPURI, DHARMAPURI DISTRICT
|
February 22, 2019 |
|
N. MUTHUKUMAR Vs. COMMISSIONER, CORPORATION OF CHENNAI
|
February 14, 2019 |
|
N. MUTHUMALAI Vs. SECRETARY, DEPARTMENT OF CO-OPERATION, FOOD AND CONSUMER PROTECTION
|
August 6, 2019 |
|
N. RAGHAV REDDY Vs. ASHOK GIRI
|
September 13, 2019 |
|
N. RAGHUVULU NAIDU Vs. STATE
|
October 17, 2019 |
|
N. RAJA Vs. STATE OF TAMIL NADU
|
July 2, 2019 |
|
N. RAJARAM Vs. R. MURALI
|
July 3, 2019 |
|
N. RAMAMURTHY Vs. N. ETHIRAJ
|
January 24, 2019 |
|
N. RAVISHANKAR Vs. MEMBER (HR), AIRPORT AUTHORITY OF INDIA
|
June 3, 2019 |
|
N. SARAVANAN Vs. STATE
|
July 4, 2019 |
|
N. SATHISH Vs. STATE
|
September 20, 2019 |
|
N. SEKAR Vs. NIRANJAN MARDI
|
April 12, 2019 |
|
N. SELVARAJ Vs. SUB-INSPECTOR OF POLICE, MULANOOR POLICE STATION
|
April 8, 2019 |
|
N. SHAHINASH Vs. STATE OF TAMIL NADU
|
November 28, 2019 |
|
N. SHANTHI Vs. UNION OF INDIA
|
October 1, 2019 |
|
N. SHETTU PRINCIPAL PACHAIYAPPAS Vs. R. NATARAJAN
|
October 21, 2019 |
|
N. SUBRAMANIAM Vs. V. SUBRAMANI
|
June 3, 2019 |
|
N. SUBRAMANIAM Vs. DISTRICT REVENUE OFFICER
|
June 7, 2019 |
|
N. SUDHA Vs. STATE OF TAMIL NADU
|
November 28, 2019 |
|
N. VASANTHI Vs. STATE OF TAMIL NADU
|
May 9, 2019 |
|
N. VENKATESAN Vs. STATE
|
March 8, 2019 |
|
N. VISHNUVARDHAN Vs. DISTRICT COLLECTOR
|
November 6, 2019 |
|
N. VIVEKANANDHAN Vs. AMMAPILLAI AND ORS.
|
December 17, 2019 |
|
N. YUVARAJ Vs. SUPERINTENDENT OF POLICE, NAMAKKAL, NAMAKKAL DISTRICT
|
February 27, 2019 |
|
N. PONNUSAMY Vs. SPECIAL TAHSILDAR LAND ACQUISITION
|
January 30, 2019 |
|
N.A.DEVARAJ Vs. SUPERINTENDENT OF POLICE
|
February 15, 2019 |
|
N.ALAVANTHAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
January 2, 2019 |
|
N.B.NEGENDRAN Vs. ELECTION COMMISSIONER
|
January 25, 2019 |
|
N.BABU Vs. THE DIRECTOR OF RURAL DEVELOPMENT AND PANCHAYAT RAJ
|
March 7, 2019 |
|
N.BALACHANDRAN Vs. DISTRICT COLLECTOR
|
February 7, 2019 |
|
N.CHANDRASEKARANN. Vs. SECRETARY TO GOVERNMENT
|
April 24, 2019 |
|
N.CHITRA Vs. GOVERNMENT OF TAMILNADU
|
February 6, 2019 |
|
N.ELANGO Vs. STATE
|
May 15, 2019 |
|
N.ELUMALAI Vs. STATE
|
June 10, 2019 |
|
N.ELUMALAI Vs. STATE
|
June 10, 2019 |
|
N.ESWARI Vs. DISTRICT COLLECTOR
|
October 3, 2019 |
|
N.FRANKLIN DAVID Vs. GOVERNMENT OF TAMIL NADU
|
March 15, 2019 |
|
N.GANESAN Vs. ANNAMALAI UNIVERSITY
|
April 10, 2019 |
|
N.GNANASEKAR Vs. B.ANNAMALAI NARAYANAN
|
July 2, 2019 |
|
N.GNANASUBRAMANIAN Vs. INDIAN OVERSEAS BANK
|
November 12, 2019 |
|
N.GOPAL Vs. STATE OF TAMIL NADU
|
January 7, 2019 |
|
N.GOVINDAMMAL Vs. MEMBER SECRETARY
|
August 26, 2019 |
|
N.GOVINDARAJ Vs. STATE
|
January 9, 2019 |
|
N.GUNALAN Vs. MANAGING DIRECTOR
|
December 16, 2019 |
|
N.HELEN PREMA Vs. ANNAMALAI UNIVERSITY
|
April 10, 2019 |
|
N.ILIYARAJA Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
March 15, 2019 |
|
N.INDIRA Vs. V.SUGANDHA
|
December 13, 2019 |
|
N.JEYAVEL Vs. PRINCIPAL SECRETARY LAND ADMINISTRATION
|
December 12, 2019 |
|
N.K. SULTHAN ALAUDDIN Vs. INSPECTOR GENERAL OF REGISTRATION, OFFICE OF THE INSPECTOR GENERAL
|
September 12, 2019 |
|
N.K.JINNA Vs. REGIONAL MANAGER
|
November 19, 2019 |
|
N.K.RANI Vs. JOINT DIRECTOR CENTRAL BUREAU OF INVESTIGATION BANKS SECURITIES
|
March 14, 2019 |
|
N.KANAGASABAI Vs. SECRETARY MINISTRY OF LAW
|
April 8, 2019 |
|
N.KANDAN Vs. DISTRICT COLLECTOR VILLUPURAM
|
April 5, 2019 |
|
N.KANNAN
Vs. CHIEF ENGINEER
|
November 11, 2019 |
|
N.KANNAN Vs. COMMISSIONER HINDU RELIGIOUS
|
January 18, 2019 |
|
N.KANNIAPPAN Vs. R.L.LOGANATHAN
|
September 26, 2019 |
|
N.KARTHIKEYAN Vs. ADDITIONAL REGISTRAR OF COOPERATIVE SOCIETIES
|
December 18, 2019 |
|
N.KARTHIKEYAN Vs. COMMISSIONER OF POLICE
|
April 3, 2019 |
|
N.KRISHNAN (DIED) Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
January 24, 2019 |
|
N.KRISHNAREDDY Vs. SUPERINTENDENTOFPOLICE
|
September 4, 2019 |
|
N.KUPPU Vs. P.MARI
|
January 7, 2019 |
|
N.LATHA Vs. DISTRICT COLLECTOR
|
January 2, 2019 |
|
N.M.KARUNANIDHI Vs. T.SUBRAMANIAN
|
October 22, 2019 |
|
N.MADHAVAN Vs. R.KARTHIKRAJ
|
April 11, 2019 |
|
N.MANIMARAN Vs. INSPECTOR OF POLICE ANTI-LAND GRABBING CELL
|
April 24, 2019 |
|
N.MANIRAJ Vs. UNION OF INDIA
|
August 5, 2019 |
|
N.MARAGATHAM Vs. UNION OF INDIA
|
April 1, 2019 |
|
N.MARUTHU Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
|
October 17, 2019 |
|
N.MEENATCHI Vs. NANTHAGOPAL
|
October 3, 2019 |
|
N.MOHAN NAMBIAR Vs. K.P.TEXTILES (COIMBATORE) PVT. LTD
|
January 21, 2019 |
|
N.MOHANDOSS Vs. THE PRESIDING OFFICER
|
October 14, 2019 |
|
N.MURUGAN Vs. CHIEF EDUCATIONAL OFFICER
|
November 18, 2019 |
|
N.MURUGESAN Vs. GREEN VALLEY PACKERS
|
November 11, 2019 |
|
N.N.SUBRAMANIAN Vs. MANAGING DIRECTOR REPRESENTING THE EXECUTIVE COMMITTEE
|
March 12, 2019 |
|
N.N.THIYAGARAJAN Vs. S.K.PRABAKAR
|
April 1, 2019 |
|
N.NAGARATHINAM Vs. DISTRICT EDUCATIONAL OFFICER
|
November 18, 2019 |
|
N.NATARAJ Vs. P.KANNAIYAN (DIED)
|
January 4, 2019 |
|
N.NATARAJAN Vs. THASILDAR
|
April 30, 2019 |
|
N.P. NARAYANA NADAR Vs. KOTTAR SENGUNTHA MUDALIAR SAMUDHYA OOR VAKAI SRI SENTRA THISAI VENDRA VINAYAGAR TRUST AND ORS.
|
April 30, 2019 |
|
N.P.IMMANUEL Vs. STATE
|
September 27, 2019 |
|
N.P.N.ARUN Vs. STATE
|
April 5, 2019 |
|
N.PALANIAPPAN Vs. V.R.DURAISAMY
|
March 14, 2019 |
|
N.PALANISAMY Vs. SUB-REGISTRAR
|
April 24, 2019 |
|
N.PALANISAMY Vs. STATE BANK OF INDIA
|
October 23, 2019 |
|
N.PALANIVEL Vs. DEPUTY GENERAL MANAGER
|
January 10, 2019 |
|
N.PALGANESHAN Vs. REVENUE DIVISIONAL OFFICER
|
July 5, 2019 |
|
N.PANDURANGAN Vs. N. KANNABOSS
|
July 10, 2019 |
|
N.PANNAGASAYANAN SECRETARY Vs. GOVERNMENT OF TAMILNADU
|
April 1, 2019 |
|
N.PANNERSELVAM Vs. SECRETARY TO GOVERNMENT
|
December 5, 2019 |
|
N.PONNI Vs. N.KARTHIRAJ
|
February 22, 2019 |
|
N.PREMALATHA Vs. DISTRICT COLLECTOR ERODE
|
April 12, 2019 |
|
N.R. DILLI BABU AND ORS. Vs. RAMAKODI AND ORS.
|
November 13, 2019 |
|
N.R. MARAPPAN Vs. DISTRICT COLLECTOR, COLLECTORATE OFFICE, ERODE
|
August 30, 2019 |
|
N.R. SHANMUGHAM Vs. BASKAR & OTHERS
|
October 24, 2019 |
|
N.R.PALANISAMY Vs. COMMISSIONER, SALEM CITY MUNICIPAL CORPORATION
|
June 17, 2019 |
|
N.R.TRADE UNION CONGRESS Vs. UNION TERRITORY OF PUDUCHERRY
|
April 11, 2019 |
|
N.RAJALINGAM Vs. ACCOUNTANT GENERAL OFFICE OF THE ACCOUNTANT GENERAL (A & E)
|
June 24, 2019 |
|
N.RAJENDRAN Vs. COMMERCIAL TAX OFFICER(MAIN)
|
January 7, 2019 |
|
N.RAJESWARI Vs. STATE
|
February 27, 2019 |
|
N.RAMAMURTHY Vs. ATULYA MISRA
|
April 2, 2019 |
|
N.RAMANUJAM Vs. STATE OF TAMIL NADU
|
January 18, 2019 |
|
N.RAMESH BABU Vs. SUPERINTENDENT OF POLICE
|
January 24, 2019 |
|
N.RATNAKUMAR RAJU Vs. D.DHANRAJ
|
September 12, 2019 |
|
N.RAVICHANDRAN Vs. N.KIRUBAKARAN
|
December 17, 2019 |
|
N.RAVICHANDRAN Vs. DISTRICT COLLECTOR
|
July 2, 2019 |
|
N.RAVIKUMAR Vs. DISTRICT COLLECTOR
|
January 2, 2019 |
|
N.S.KARIKALAN Vs. COMMISSIONER OF POLICE
|
September 5, 2019 |
|
N.S.KRISHNAMOORTHY Vs. AFRU HEARING AID CENTRE
|
October 30, 2019 |
|
N.S.USHA Vs. GOVERNMENT OF TAMILNADU
|
January 7, 2019 |
|
N.SARAVANAPERUMAL Vs. INDIAN BANK
|
April 1, 2019 |
|
N.SEKAR Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
December 12, 2019 |
|
N.SELVARAJ Vs. MAHESHWARI
|
April 13, 2019 |
|
N.SHANMUGANATHAN Vs. BHEEMAN
|
June 4, 2019 |
|
N.SINGARAVELAN Vs. PRINCIPAL SECRETARY, DEPARTMENT OF ADHI DRAVIDA AND SCHEDULED WELFARE DEPARTMENT
|
November 14, 2019 |
|
N.SRINIVASA RAO Vs. SUNDARAM FINANCE LTD.
|
March 26, 2019 |
|
N.SRINIVASAN Vs. ADDITIONAL REGISTRAR OF COOPERATIVE SOCIETIES
|
December 18, 2019 |
|
N.SUBBIAH Vs. STATE OF TAMIL NADU
|
September 6, 2019 |
|
N.SUBHASH CHAND JAIN Vs. C.RAVINDRAN
|
November 18, 2019 |
|
N.SUBRAMANI Vs. N.VELU
|
April 24, 2019 |
|
N.SUNDARAPANDIYAN Vs. A.D.G.P.CIVIL DEFENCE AND HOME GUARDS
|
November 7, 2019 |
|
N.SUSEELA Vs. ADDITIONAL ASSISTANT
|
April 1, 2019 |
|
N.SUSEELA Vs. COMMISSIONER (PROHIBITION AND EXCISE)
|
July 2, 2019 |
|
N.T.VIJAYALAKSHMI Vs. STATE OF TAMIL NADU
|
February 28, 2019 |
|
N.THAVASI Vs. DISTRICT COLLECTOR
|
August 27, 2019 |
|
N.THEIVENDRAN Vs. REGISTRAR GENERAL
|
January 28, 2019 |
|
N.UMAPATHY Vs. GOVERNMENT OF TAMIL NADU
|
November 15, 2019 |
|
N.UMAPATHY Vs. SECRETARY TO GOVERNMENT
|
February 7, 2019 |
|
N.V. SELVARAJ Vs. DIRECTOR OF TECHNICAL EDUCATION, CHENNAI AND ORS.
|
November 28, 2019 |
|
N.VAMANAN Vs. DOSS
|
February 1, 2019 |
|
N.VENKATACHALAM Vs. DISTRICT COLLECTOR
|
August 29, 2019 |
|
N.VIJAYALAKSHMI AMMAL Vs. MANAGER ICICI BANK LTD
|
January 11, 2019 |
|
N.VISHNU KUMAR Vs. TAMIL NADU DR.AMBEDKAR LAW UNIVERSITY
|
July 5, 2019 |
|
NACHAMMAI COTTON MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 8, 2019 |
|
NADIGAR SANGAM CHARITABLE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
February 12, 2019 |
|
NADIGAR SANGAM CHARITABLE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
February 12, 2019 |
|
NADIGAR SUBRAMANIAN (DECEASED) Vs. S. VIJAYAN
|
January 24, 2019 |
|
NADIGAR SUBRAMANIAN (DECEASED)ANJULA Vs. S VIJAYANPALANI
|
January 24, 2019 |
|
NAG LEATHERS PVT LTD Vs. SAROJ LEATHERS
|
April 2, 2019 |
|
NAGAIYASAMY Vs. THANGAM
|
March 4, 2019 |
|
NAGALAKSHMI (DIED) Vs. SURVEY AND SETTLEMENT OFFICER
|
February 1, 2019 |
|
NAGAMANI Vs. ASSISTANT ENGINEER (WATER RESOURCE DEPARTMENT)
|
December 5, 2019 |
|
NAGAMMAL Vs. SENIOR DIVISIONAL PERSONNEL OFFICER
|
August 21, 2019 |
|
NAGAMMAL Vs. STATE
|
December 10, 2019 |
|
NAGANTHAN VENKATASUBRAMANIAN Vs. UNION OF INDIA
|
November 13, 2019 |
|
NAGAPPA GOUNDER Vs. SUBBIAH GOUNDER
|
June 21, 2019 |
|
NAGAPPAN Vs. K.KANDASAMY
|
November 4, 2019 |
|
NAGARAJ Vs. STATE
|
August 29, 2019 |
|
NAGARAJ REDDY Vs. STATE
|
July 15, 2019 |
|
NAGARAJAN Vs. RAMASAMY
|
November 22, 2019 |
|
NAGARAJAN Vs. KALYANA SUNDARAM
|
April 5, 2019 |
|
NAGARATHENIM Vs. STATE THROUGH INSPECTOR OF POLICE, DINDIGUL
|
August 5, 2019 |
|
NAGASHWARN HARAKERE SRIKANTA Vs. UNION OF INDIA
|
November 20, 2019 |
|
NAGAVALLI TRADERS Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2019 |
|
NAGENDRAM Vs. J.GOKUL
|
February 15, 2019 |
|
NAGESH Vs. STATE
|
February 6, 2019 |
|
NAGU Vs. STATE
|
December 5, 2019 |
|
NAHAR FINANCE AND LEASING LIMITED Vs. REGIONAL DIRECTOR
|
January 29, 2019 |
|
NAINA MOHAMED Vs. STATE
|
October 25, 2019 |
|
NAINA MOHAMED Vs. SUPERINTENDENT OF POLICE
|
November 6, 2019 |
|
NAINAR K. MAKDOOM Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
November 18, 2019 |
|
NAINAR MUTHURAJ Vs. UNION OF INDIA
|
July 18, 2019 |
|
NAKKHEERAN GOPAL Vs. STATE
|
March 29, 2019 |
|
NALANKILLI Vs. STATE
|
August 22, 2019 |
|
NALLAGONDA VENKATA LAKSHMI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 5, 2019 |
|
NALLAR Vs. STATE OF TAMIL NADU
|
October 15, 2019 |
|
NALLUR MOHAIDEEN ANDAVAR Vs. TAMIL NADU WAKF BOARD
|
February 20, 2019 |
|
NAMAKKAL DISTRICT STONE CRUSHER Vs. STATE OF TAMIL NADU
|
September 16, 2019 |
|
NAMAKKAL DISTRICT STONE CRUSHER OWNERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
September 16, 2019 |
|
NAMBILLAI SABHA Vs. COMMISSIONER
|
December 12, 2019 |
|
NANA DESI AINNURRUVAR Vs. THE REVISIONARY AUTHORITY AND JOINT SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE DEPARTMENT OF REVENUE AND ORS.
|
December 19, 2019 |
|
NAND KISHORE SONTHALLA Vs. DEUTSCHE BANK AG AND ORS.
|
November 4, 2019 |
|
NANDAGOPAL Vs. P RAMALINGAM
|
February 26, 2019 |
|
NANDAGOPALAKRISHNAN Vs. RANI
|
June 3, 2019 |
|
NANDHI DALL MILLS Vs. ICICI BANK LTD
|
December 6, 2019 |
|
NANDHINI PRIYA TEXTILE Vs. STATE
|
March 11, 2019 |
|
NANDKUMAR SUNDARAM Vs. UNION OF INDIA
|
July 23, 2019 |
|
NANJAPPA NAGAR VEETUR VASATHI SANGAM Vs. DISTRICT COLLECTOR
|
June 17, 2019 |
|
NANJIL MICHAEL Vs. DISTRICT COLLECTOR NAGERCOIL
|
December 10, 2019 |
|
NANNILAM PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD. Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE AND ORS.
|
September 13, 2019 |
|
NAPC LIMITED Vs. SUPERINTENDING ENGINEER, NATIONAL HIGHWAYS
|
July 10, 2019 |
|
NARASHIMAN RAMAKRISHNAN Vs. UNION OF INDIA
|
December 4, 2019 |
|
NARASU'S COFFEE COMPANY LTD Vs. NARASU'S SARATHY INDUSTRIES
|
September 16, 2019 |
|
NARASUS COFFEE COMPANY Vs. JOINT COMMISSIONER OF INCOME TAX
|
February 26, 2019 |
|
NARASUS SPINNING MILLS Vs. STATE OF TAMIL NADU
|
August 1, 2019 |
|
NARAYANA NAICKER Vs. KANNUSAMY NAICKER (DIED)
|
April 24, 2019 |
|
NARAYANAMMA Vs. CHIKKA VENKATESHAIAH
|
August 13, 2019 |
|
NARAYANAN Vs. UNION OF INDIA
|
July 23, 2019 |
|
NARAYANAN Vs. C.VANAJA
|
January 19, 2019 |
|
NARAYANAN CHETTIAR INDUSTRIES Vs. INCOME TAX OFFICER, NON-CORPORATE WARD 12(1)
|
September 12, 2019 |
|
NARAYANASAMY Vs. SUPERINTENDENT OF POLICE, PERAMBALUR DISTRICT, PERAMBALUR
|
August 22, 2019 |
|
NARAYANASWAMY BOILED INDUSTRIES Vs. AUTHORIZED OFFICER ANDHRA BANK
|
June 10, 2019 |
|
NARESH LAKSHMI NARAYANA MAHARANA Vs. STATE
|
October 1, 2019 |
|
NARESH MAHATO Vs. STATE
|
January 2, 2019 |
|
NARI AKBAR BASHA Vs. TAMIL NADU WAQF BOARD
|
November 25, 2019 |
|
NATARAJ Vs. STATE
|
March 20, 2019 |
|
NATARAJA GURUKKAL Vs. ARULMIGHU JADAYUPUREESWARASWAMY, DEVASTHANAM, T R PATTINAM
|
August 2, 2019 |
|
NATARAJA NAIDU Vs. SOUNDARARAJAN
|
June 28, 2019 |
|
NATARAJAN Vs. NAGARATHINAM AMMAL
|
March 5, 2019 |
|
NATARAJAN Vs. RAJATHI
|
January 30, 2019 |
|
NATARAJAN Vs. PADMALAKSHMI
|
July 23, 2019 |
|
NATARAJAN Vs. STATE
|
April 5, 2019 |
|
NATARAJAN MAHALAKSHMI MILIND NAIK Vs. UNION OF INDIA
|
September 30, 2019 |
|
NATESAN Vs. PAPPAMMAL
|
February 4, 2019 |
|
NATESAN KRISHNAMURTHY Vs. INCOME TAX OFFICER
|
January 4, 2019 |
|
NATESAN POOSARI Vs. K.M. SUNDARAMOORTHY
|
August 6, 2019 |
|
NATESAN PRECISION COMPONENTS PRIVATE LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
July 11, 2019 |
|
NATHAMUNI Vs. BON SECOURS RELIGIOUS CHARITABLE AND EDUCATIONAL SOCIETY
|
December 11, 2019 |
|
NATHELLASAMPATH JEWELLARY Vs. HEMANT MEHTA
|
January 8, 2019 |
|
NATIONAL COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 8, 2019 |
|
NATIONAL COMPANY Vs. THE INSPECTOR OF POLICE
|
October 4, 2019 |
|
NATIONAL FEDERATION OF FARMERS Vs. COMMISSIONER
|
September 9, 2019 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. JSR CONSTRUCTIONS PVT. LTD.
|
April 30, 2019 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. MUKESH & ASSOCIATES
|
January 22, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. DINESH BABU
|
March 6, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. UMARANI
|
February 18, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. MANIMEGALAI
|
March 11, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. N. THENVELAN
|
July 10, 2019 |
|
NATIONAL INSURANCE CO. Vs. GOVINDRAJ
|
December 11, 2019 |
|
NATIONAL INSURANCE CO. LTD Vs. DEVAKI @ DEVI
|
December 13, 2019 |
|
NATIONAL INSURANCE CO. LTD Vs. V. ABIRAMI
|
February 4, 2019 |
|
NATIONAL INSURANCE CO. LTD Vs. NEPALRAJ
|
May 8, 2019 |
|
NATIONAL INSURANCE CO. LTD Vs. MURUGESAN
|
September 20, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. SUNDARAMOORTHY
|
April 30, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. M. MAZHUVENDHI AND ORS.
|
January 30, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. R.SHANTHI
|
December 4, 2019 |
|
NATIONAL INSURANCE CO., LTD Vs. K.VIJAYA KUMAR
|
January 29, 2019 |
|
NATIONAL INSURANCE CO., LTD. Vs. MURUGESAN
|
September 20, 2019 |
|
NATIONAL INSURANCE CO.LTD Vs. ANBARASI
|
December 9, 2019 |
|
NATIONAL INSURANCE CO.LTD. Vs. ILLAYARAJA
|
January 29, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KUIL AND ORS.
|
January 28, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. P.RAJALAKSHMI
|
April 4, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MANI
|
January 30, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. THIRUMANGAI
|
January 3, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. THIRU SURESH@SOODANATH
|
August 1, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED, Vs. VARADHARAJ
|
September 12, 2019 |
|
NATIONAL INSURANCE COMPANY LTD Vs. DURAISAMY
|
July 5, 2019 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RANI
|
April 5, 2019 |
|
NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. MOHANAPRIYA AND ORS.
|
December 16, 2019 |
|
NATIONAL TEXTILE CORPORATION Vs. J.VENKATARAMANA
|
April 5, 2019 |
|
NATIONAL TEXTILE CORPORATION (TAMILNADU AND PONDICHERRY) LTD Vs. RETAIL MARKETING DIVISION OF NATIONAL TEXTILE CORPORATION
|
April 5, 2019 |
|
NATIONAL TEXTILE CORPORATION (TN&P) LTD. Vs. UNITED NTC STAFF UNION AND ORS.
|
September 24, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. M. SUNDAR
|
February 13, 2019 |
|
NATIONL INSURANCE CO. LTD. Vs. M.SENGOTAN
|
July 2, 2019 |
|
NATWEST ESTATES PRIVATE LTD Vs. STATE TAX OFFICER
|
July 17, 2019 |
|
NAUSHIE EXPORTS Vs. CUSTOMS & CENTRAL EXCISE SETTLEMENT COMMISSION
|
September 12, 2019 |
|
NAVDHAAN ENTERPRISES Vs. UNION OF INDIA
|
May 10, 2019 |
|
NAVEEN Vs. STATE
|
October 18, 2019 |
|
NAVIN KUMAR Vs. STATE
|
July 29, 2019 |
|
NAWAB WALLAJAH SAHIB PALLIVASAL Vs. COMMISSIONER OF LAND ADMINISTRATION/BOARD OF REVENUE
|
April 30, 2019 |
|
NAZYEEMA Vs. MYDEEN BATCHA
|
September 18, 2019 |
|
NEEDHIMANI Vs. MOHAMMED MIYAM
|
June 17, 2019 |
|
NEELAGANDA SUBRAMANI Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE VIGILANCE
|
February 14, 2019 |
|
NEELAKANDAN Vs. E.BALAKRISHNAN
|
June 14, 2019 |
|
NEELAMBAL Vs. RAJAMMAL
|
September 12, 2019 |
|
NEELAMBAL Vs. RAJAMMAL (DECEASED)
|
October 23, 2019 |
|
NEELAVATHI Vs. MARIMUTHU
|
June 24, 2019 |
|
NEETAA SUNEEL SHAH Vs. INCOME TAX OFFICER
|
October 18, 2019 |
|
NEETAA SUNEEL SHAH Vs. THE INCOME TAX OFFICER, NON CORPORATE WARD 5(2)
|
July 10, 2019 |
|
NEHRU Vs. STATE
|
January 22, 2019 |
|
NEHRU MIDDLE SCHOOL Vs. STATE OF TAMIL NADU
|
March 15, 2019 |
|
NELSON RAJESEKARAN S/O LATE S J WILSON Vs. UNION BANK OF INDIA, ARMB, CHENNAI
|
August 7, 2019 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANTHI
|
July 22, 2019 |
|
NEW INDIA ASSURANCE CO LTD Vs. KAVITHA
|
January 10, 2019 |
|
NEW INDIA ASSURANCE CO LTD Vs. PALANISAMY
|
July 15, 2019 |
|
NEW INDIA ASSURANCE CO LTD Vs. K. PAVALAKODI
|
July 8, 2019 |
|
NEW INDIA ASSURANCE CO LTD Vs. R.MANOJ KUMAR
|
January 4, 2019 |
|
NEW INDIA ASSURANCE CO. LTD Vs. BALASUBRAMANIAM (DECEASED)
|
January 28, 2019 |
|
NEW INDIA ASSURANCE CO. LTD Vs. C.RAJENDRAN
|
June 6, 2019 |
|
NEW INDIA ASSURANCE CO. LTD Vs. N.BALASUBRAMANIAN
|
April 3, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. DURAI
|
August 26, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ALLAMMA
|
July 17, 2019 |
|
NEW INDIA ASSURANCE CO.LTD Vs. A.ISHWARYA
|
March 28, 2019 |
|
NEW INDIA ASSURANCE COMPANY Vs. M.RAJKUMAR
|
March 4, 2019 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. ALAMELU
|
January 28, 2019 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. R. NAGARAJ
|
November 16, 2019 |
|
NEW INDIA ASSURNCE CO. LTD Vs. S. REVATHY
|
April 3, 2019 |
|
NEW WAY TRADING Vs. COMMISSIONER OF CUSTOMS, KERALA
|
July 30, 2019 |
|
NEXT LINK PVT. LTD. Vs. N.RAMACHANDRAN
|
December 5, 2019 |
|
NIHAR FATHIMA Vs. TAMIL NADU HOUSING BOARD
|
August 20, 2019 |
|
NILAKANTAN AND SONS PRIVATE LTD. Vs. UNION OF INDIA
|
December 12, 2019 |
|
NIPMAN FASTENER INDUSTRIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS (REFUNDS) CHENNAI II
|
October 30, 2019 |
|
NIRAJ AGRO FOODS Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2019 |
|
NIRMAL SARKAR Vs. STATE
|
August 19, 2019 |
|
NIRMALA Vs. GOVERNMENT OF TAMIL NADU
|
April 2, 2019 |
|
NIROJARAM Vs. S.SAMINATHAN
|
November 28, 2019 |
|
NISSAN MOTORS Vs. S. GIRI PRASAD
|
September 13, 2019 |
|
NISSAN RENAULT FINANCIAL SERVICES INDIA PRIVATE LIMITED Vs. GENNEXT MOTORS LIMITED
|
September 26, 2019 |
|
NITESH JAIN MANGAL CHAND Vs. SENIOR INTELLIGENCE OFFICER, DIRECTORATE GENERAL OF GOODS AND SERVICE TAX INTELLIGENCE
|
March 5, 2019 |
|
NITHYA M Vs. PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT
|
February 21, 2019 |
|
NITIN ISPAT PRIVATE LIMITED(NIPL) Vs. EDELWEISS ASSET RECONSTRUCTION COMPANY LTD.
|
September 3, 2019 |
|
NIVASHINI M. Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
|
January 4, 2019 |
|
NJL TRADERS Vs. KARUPPASAMY
|
October 18, 2019 |
|
NKCM SPINNERS PRIVATE LIMITED Vs. THE ADDITIONAL COMMISSIONER OF LABOUR, COIMBATORE AND ORS.
|
September 3, 2019 |
|
NLC TAMILNADU POWER LIMITED Vs. SICAL LOGISTICS LIMITED
|
February 28, 2019 |
|
NN 141 PANAIKULAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LIMITED Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER, MADURAI AND ORS.
|
September 23, 2019 |
|
NOLAMBUR RESIDENTS WELFARE ASSOCIATION Vs. SECRETARY TO THE GOVERNMENT
|
January 18, 2019 |
|
NOORJAHAN Vs. M. MAHESH
|
January 30, 2019 |
|
NOORJAN @ NOORI Vs. SATHISH
|
April 25, 2019 |
|
NOORUL HITHAYA BEEVI Vs. CHAIRMAN
|
July 24, 2019 |
|
NOORUL ISLAM COLLEGE OF ENGINEERING Vs. GOPIKRISHNAN
|
March 29, 2019 |
|
NOORUNNISA AND ANOTHER Vs. AJMATH BIVI AND OTHERS
|
April 11, 2019 |
|
NORA V.SUBRAMANI Vs. COMMISSIONER TIRUNELVELI CITY MUNICIPAL CORPORATION
|
March 19, 2019 |
|
NOWSHAD ALI Vs. SUPERINTENDENT OF POLICE SIVAGANGAI DISTRICT
|
December 4, 2019 |
|
NUCLEAR POWER CORPORATION OF INDIA LIMITED Vs. K.C.BABU
|
April 4, 2019 |
|
NUR MOHAMED @ NOOR MOHAMED Vs. STATE REPRESENTED
|
November 11, 2019 |
|
NURJAHAN Vs. A. AJEESHA BEGAM
|
September 16, 2019 |
|
NURU KAITH Vs. STATE
|
August 8, 2019 |
|
O ANNAMALAI(DECEASED) Vs. PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA, PROJECT IMPLEMENTING UNIT, SALEM
|
March 7, 2019 |
|
O MANGALAVINAYAGAM Vs. TAMIL NADU ELECTRICITY OMBUDSMAN
|
March 8, 2019 |
|
O UKKIRAPANDIAN Vs. STATE
|
March 19, 2019 |
|
O. ACHUTHAN Vs. M. MANOHARAN
|
November 4, 2019 |
|
O.BASKARAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
November 14, 2019 |
|
O.ELONGOVAN Vs. THE DEPUTY SUPERINTENDENT OF POLICE
|
June 25, 2019 |
|
O.JEYANANDAN Vs. REVENUE DIVISIONAL OFFICER
|
May 8, 2019 |
|
O.MUNIYAPPA Vs. B.GOPAL
|
March 14, 2019 |
|
O.NAGENDRAN Vs. SECRETARY TO GOVERNMENT
|
June 18, 2019 |
|
OFFICIAL LIQUIDATOR HIGH COURT Vs. INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD.
|
October 16, 2019 |
|
OGUN SECURITAS Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-II
|
October 22, 2019 |
|
OHM SAKTHI INTERNATIONAL Vs. SRI LAKSHMI IMPEX
|
January 29, 2019 |
|
OLYMPIA CYBER SPACE PRIVATE LTD. Vs. INSPECTOR OF POLICE, J3, GUINDY POLICE STATION GUINDY, CHENNAI
|
March 18, 2019 |
|
OM SRI BHAVANI AMMAN TEMPLE Vs. DISTRICT COLLECTOR, THIRUVELLORE DISTRICT
|
June 10, 2019 |
|
OMEGA CABLES LIMITED, Vs. STATE BANK OF INDIA
|
June 10, 2019 |
|
OMEGA ENTERPRISES Vs. MINISTRY OF CIVIL AVIATION
|
February 26, 2019 |
|
ONGC RETIRED EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
|
March 27, 2019 |
|
OOTACAMUND CLUB Vs. ADDITIONAL COMMISSIONER
|
December 17, 2019 |
|
OPAL INDUSTRIES Vs. S.B.ENGINEERING
|
April 24, 2019 |
|
OREN BYDORCARBONS PRIVATE LIMITED Vs. MSC MEDITERRANEAN SHIPPING COMPANY
|
November 14, 2019 |
|
OREN HYDROCARBONS PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 3, 2019 |
|
OREX LEASING & FINANCIAL SERVICE INDIA LIMITED Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE
|
December 13, 2019 |
|
ORIENT HOSPITAL LTD Vs. DEPUTY COMMISSIONER OF INCOMETAX
|
April 10, 2019 |
|
ORIENTAL BANK OF COMMERCE Vs. ASSISTANT PF COMMISSIONER
|
November 1, 2019 |
|
ORIENTAL ENTERPRISES Vs. LATHANGI CYCLE & CARRIAGE PVT.LTD.
|
April 11, 2019 |
|
ORIENTAL INSURANCE CO LTD Vs. VETHAMBAL
|
April 4, 2019 |
|
ORIENTAL INSURANCE CO LTD Vs. MURUGESAN
|
March 15, 2019 |
|
ORIENTAL INSURANCE CO. Vs. MURUGESAN
|
March 15, 2019 |
|
ORIENTAL INSURANCE CO. LTD Vs. SHRIRAM TRANSPORT FINANCE CO. LTD
|
March 14, 2019 |
|
ORIENTAL INSURANCE CO. LTD Vs. KUMARAN
|
January 29, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RAMANAMMA
|
December 3, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. ANGUSAMY
|
February 28, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SHANTHI
|
September 19, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. P. VLJAYALAKSHMI
|
September 26, 2019 |
|
ORIENTAL INSURANCE CO.LTD Vs. THIRUGNASAMBANDAM
|
December 12, 2019 |
|
ORIENTAL INSURANCE CO.LTD. Vs. SAVITHIRI
|
March 29, 2019 |
|
ORIENTAL INSURANCE CO.LTD., Vs. SUGUMARI
|
November 22, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT.RANJITHAM
|
February 13, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KANDASAMY
|
April 27, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. UNNAMALAI
|
April 10, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RENUKA DEVI
|
January 31, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. VALLIAMMAL
|
March 12, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. KARUPPASAMY
|
March 12, 2019 |
|
ORIX LEASING AND FINANCIAL SERVICES INDIA LTD. Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE
|
December 18, 2019 |
|
OSWAL OIL AND VANASPATHI INDUSTRIES Vs. D.KARTHIKEYAN
|
December 19, 2019 |
|
OZONE HOMES PRIVATE LIMITED Vs. THE INSPECTOR GENERAL OF REGISTRATION
|
February 19, 2019 |
|
OZONE PROJECTS PRIVATE LTD Vs. CHENNAIYIN FC SPORTS PRIVATE LTD
|
June 18, 2019 |
|
P ANANDAN Vs. N ANANDAN
|
March 14, 2019 |
|
P AROCKIYAMARY Vs. PRINCIPAL SECRETARY
|
July 24, 2019 |
|
P BHARATHIDASAN Vs. UNION OF INDIA
|
August 1, 2019 |
|
P G MAYAKESAVAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD
|
April 9, 2019 |
|
P GANESH @ GANESAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
August 8, 2019 |
|
P GOVINDARAJ Vs. R VELLAIANGIRI
|
April 2, 2019 |
|
P GUNASEKARA SENTHIL Vs. ASSISTANT ELECTRICITY ENGINEER
|
January 8, 2019 |
|
P JAYAPRAKASH Vs. GOVERNMENT OF TAMIL NADU
|
March 18, 2019 |
|
P K ILLAVARASAN Vs. UNION OF INDIA
|
June 27, 2019 |
|
P K MUTHUSAMY Vs. STATE
|
September 12, 2019 |
|
P K SHEFI LICENSEE RAILWAYS/IRCTC Vs. UNION OF INDIACATERERS
|
January 18, 2019 |
|
P KANDASAMY Vs. TAMIL NADU WATER SUPPLY DRAINAGE BOARD, BY ITS MANAGING DIRECTOR, CHENNAI
|
August 5, 2019 |
|
P KRISHNAN Vs. DEPUTY DIRECTOR OF INDUSTRIES AND COMMERCE
|
August 5, 2019 |
|
P KUPPUSAMY Vs. DIRECTOR OF ADI DRAVIDAR WELFARE CHEPAUK
|
February 26, 2019 |
|
P KUTHALA ESWARI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
February 4, 2019 |
|
P MAHESHWARI Vs. STATE BY INSPECTOR OF POLICE
|
May 8, 2019 |
|
P MANIKANDAN Vs. STATE,
|
August 2, 2019 |
|
P MUNUSAMY Vs. DISTRICT COLLECTOR, THIRUVALLUR
|
August 19, 2019 |
|
P MUTHU Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT
|
March 22, 2019 |
|
P N RAVINDER Vs. MANAGEMENT OF M R F LIMITED
|
March 18, 2019 |
|
P P JAYARAJ Vs. THUNDIYIL VINODINI
|
August 22, 2019 |
|
P PADMANABAN Vs. CHIEF SECRETARY TO GOVERNMENT
|
August 28, 2019 |
|
P PERICHI GOUNDER MEMORIAL Vs. COMMISSIONER OF CUSTOMS
|
August 6, 2019 |
|
P R RENGASAMY Vs. SECRETARY TO GOVERNMENT
|
August 19, 2019 |
|
P R VASUDEVAN Vs. REGIONAL PASSPORT OFFICER
|
February 14, 2019 |
|
P RADHAKRISHNAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
|
March 14, 2019 |
|
P RAJA Vs. MANAGEMENT OF ASHOK LEYLAND LTD
|
March 14, 2019 |
|
P RAJA Vs. INSPECTOR OF POLICE, KODUMUDI POLICE STATION, KODUMUDI TALUK, ERODE DISTRICT
|
February 4, 2019 |
|
P RAMACHANDRAN Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
March 18, 2019 |
|
P RAMESH Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AGRICULTURE(AU)DEPARTMENT
|
March 14, 2019 |
|
P REETA Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
|
January 10, 2019 |
|
P RUKUMANI Vs. AMUDHAVALLI
|
July 17, 2019 |
|
P S VINOTH Vs. UNION OF INDIA, REP BY SECRETARY TO GOVERNMENT
|
March 13, 2019 |
|
P SAKTHI KUMARMARIAMMAL Vs. STATE OF TAMILNADUBALAJI
|
January 8, 2019 |
|
P SENTHILKUMAR Vs. PRINCIPAL SECRETARY MUNICIPAL ADMINISTRATION
|
June 18, 2019 |
|
P SHANTHI Vs. INSPECTOR OF POLICE, LAW & ORDER
|
March 8, 2019 |
|
P SHANTHI Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE SOUTHERN RAILWAY
|
March 20, 2019 |
|
P SUNDARAPARIPOORANAM Vs. T V S MANI
|
April 26, 2019 |
|
P SURYA NARAYANA MURTHY Vs. K SENTHIL NATHAN DIRECTOR OF DEVI HOSPITAL
|
January 21, 2019 |
|
P THANAPAL Vs. UNION OF INDIA
|
September 10, 2019 |
|
P V K DEIVENDRAN Vs. GOVERNMENT OF INDIA
|
August 27, 2019 |
|
P V KRISHNAMOORTHY Vs. GOVERNMENT OF INDIA, REP , BY SECRETARY
|
April 8, 2019 |
|
P VIJAYA RAGHAVAN Vs. TAMILNADU STATE LEVEL SCRUTINY COMMITTEE
|
August 19, 2019 |
|
P VIJAYAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
August 2, 2019 |
|
P VISALAKSHI Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
February 4, 2019 |
|
P. ARASU Vs. E. ADHILAKSHMI
|
August 20, 2019 |
|
P. ARJITH RAAJ Vs. G. KUMAR
|
February 12, 2019 |
|
P. ARUL GEETHA Vs. J. REX ANDREW
|
February 18, 2019 |
|
P. ASHWINI Vs. V. KANNAN
|
November 13, 2019 |
|
P. BALAJI Vs. INSPECTOR OF POLICE, LATHERI POLICE STATION
|
April 15, 2019 |
|
P. BALAKRISHNAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 13, 2019 |
|
P. BALAKRISHNAN Vs. DEPUTY SUPERINTENDENT OF POLICE VIGILANCE ANTI CORRUPTION NAGAPATTINAM
|
September 4, 2019 |
|
P. BISHAK Vs. KUMARARANI MEENA MUTHIAH COLLEGE OF ARTS AND SCIENCE
|
January 30, 2019 |
|
P. CHELLAN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT, MADURAI
|
August 29, 2019 |
|
P. CHINNAPANDI Vs. INSPECTOR OF POLICE, SULUR POLICE STATION, COIMBATORE DISTRICT
|
April 12, 2019 |
|
P. DEENADAYALAN Vs. M.S. ALLAVUDEEN
|
January 22, 2019 |
|
P. DHILIP KUMAR Vs. T.K. DURGA DEVI
|
September 19, 2019 |
|
P. DINAGARAN Vs. STATE
|
July 16, 2019 |
|
P. DURAISAMY AND ORS. Vs. D. LATHA AND ORS.
|
November 12, 2019 |
|
P. EKAMBARAM Vs. CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD
|
October 4, 2019 |
|
P. ELUMALAI Vs. SUPERINTENDENT OF POLICE, TIRUVANNAMALAI, TIRUVANNAMALAI DISTRICT
|
July 19, 2019 |
|
P. ELUMALAI Vs. J. SURESH
|
November 11, 2019 |
|
P. GANESAN Vs. MUTHAMMAL, ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
|
July 9, 2019 |
|
P. GOKUL KALEESWARAN Vs. UNION PUBLIC SERVICE COMMISSION
|
March 28, 2019 |
|
P. GOVINDAMMAL Vs. P. MARATHAL
|
April 3, 2019 |
|
P. JANIKARAMAN Vs. LAKSHMI
|
November 8, 2019 |
|
P. JAYARAMAN Vs. TAHSILDAR COONOOR TALUK COONOOR NILGIRIS DISTRICT
|
February 14, 2019 |
|
P. JOTHI Vs. CHIEF GENERAL MANAGER
|
January 24, 2019 |
|
P. JUKI Vs. SECRETARY GENERAL ASSOCIATION OF INDIAN UNIVERSITIES
|
October 24, 2019 |
|
P. KALAISELVAN Vs. SUPERINTENDENT OF POLICE, TRICHY
|
May 10, 2019 |
|
P. KALIAMMAL Vs. CT. PERIASAMY
|
April 27, 2019 |
|
P. KALIYAPPAN Vs. INSPECTOR OF POLICE, OMALUR POLICE STATION
|
January 29, 2019 |
|
P. KANDASAMY Vs. FAMILY MANAGER, A. SUBRAMANIAN
|
July 5, 2019 |
|
P. KANNAYEERAM Vs. ELANGO, MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
|
July 1, 2019 |
|
P. KANTHIMATHI Vs. PRINCIPAL SECRETARY TO GOVT. OF TAMIL NADU, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
|
February 15, 2019 |
|
P. KARUPPASAMY Vs. STATE OF TAMIL NADU
|
July 26, 2019 |
|
P. KARUTHATHURAI Vs. PRINCIPAL SECRETARY TO GOVT., HOME
|
June 27, 2019 |
|
P. KATHIRAVAN Vs. EXECUTIVE ENGINEER, TAMIL NADU GENERATION ELECTRICITY DISTRIBUTION CORPORATION LTD.
|
April 2, 2019 |
|
P. KEERTHIGA Vs. INSPECTOR GENERAL OF REGISTRATION
|
November 6, 2019 |
|
P. KIRUBAKARAN Vs. STATE OF TAMIL NADU
|
December 5, 2019 |
|
P. KUMAR Vs. T. VIJAYA RANJANI
|
January 25, 2019 |
|
P. KUMARAN Vs. SECRETARY
|
January 7, 2019 |
|
P. KUMARASAMY Vs. S. KANDASAMY
|
February 19, 2019 |
|
P. M. SEBASTIN Vs. MARKET MANAGEMENT COMMITTEE OF KOYAMBEDU MARKET
|
August 16, 2019 |
|
P. MAHENDRA KUMAR Vs. PRINCIPAL, COMMISSIONER OF INCOME TAX, TRICHY -1
|
March 21, 2019 |
|
P. MANI Vs. STATE OF TAMIL NADU
|
February 7, 2019 |
|
P. MANIMEGALAI Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. (TANGEDCO)
|
June 24, 2019 |
|
P. MARIAMMAL Vs. REGIONAL TRANSPORT OFFICER, REGIONAL TRANSPORT OFFICE, MADURAI CENTRAL, MADURAI
|
February 11, 2019 |
|
P. MARIMUTHU Vs. THE MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LTD. AND ORS.
|
June 24, 2019 |
|
P. MICHAEL SELVAKUMAR Vs. REGIONAL TRANSPORT OFFICER AND ORS.
|
March 4, 2019 |
|
P. MOHANA KUMAR Vs. CHIEF EDUCATIONAL OFFICER, KANYAKUMARI DISTRICT, NAGERCOIL
|
July 9, 2019 |
|
P. MOORTHI Vs. INSPECTOR OF POLICE, BHAVANI POLICE STATION, BHAVANI, ERODE DISTRICT
|
April 22, 2019 |
|
P. MURUGESAN Vs. THE PRESIDENT, NATIONAL HORTICULTURAL RESEARCH AND DEVELOPMENT FOUNDATION AND ORS.
|
November 28, 2019 |
|
P. MURUGESAN AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DIVISION AND ORS.
|
July 30, 2019 |
|
P. MUTHIAH Vs. M. REVATHI
|
February 11, 2019 |
|
P. MUTHUKARUPPAN Vs. LEAD BANK MANAGER, INDIAN OVERSEAS BANK
|
April 9, 2019 |
|
P. MUTHUKUMAR Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT
|
May 8, 2019 |
|
P. NARAYANAN Vs. SUPERINTENDENT OF POLICE, KARUR DISTRICT, KARUR
|
July 5, 2019 |
|
P. NAVANEETHAM W/O. LATE T. PARAMASIVAM Vs. SECRETARY TO GOVERNMENT
|
January 31, 2019 |
|
P. PAUL PETROCK Vs. COLLECTOR, TIRUVALLUR DISTRICT
|
November 4, 2019 |
|
P. PONNAMMAL Vs. V.SEKAR
|
January 3, 2019 |
|
P. PONUTHYAMMAL Vs. STATE OF TAMIL NADU
|
January 10, 2019 |
|
P. PRABU Vs. STATE
|
June 6, 2019 |
|
P. PRAVEENKUMAR Vs. STATE OF TAMIL NADU
|
May 10, 2019 |
|
P. PUGALENTHI Vs. UNION OF INDIA
|
June 17, 2019 |
|
P. PULIYAMMAL Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
|
September 27, 2019 |
|
P. R. PADMANABAN Vs. GOVINDAMMAL
|
July 11, 2019 |
|
P. RADHAKRISHNAN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 25, 2019 |
|
P. RAJA Vs. UNION OF INDIA
|
November 4, 2019 |
|
P. RAJAMOORTHY Vs. REVENUE DIVISIONAL OFFICER, MAYILADUTHURAI
|
October 4, 2019 |
|
P. RAJASEKAR Vs. PREM EDUCATIONAL TRUST
|
January 24, 2019 |
|
P. RAJENDRAN Vs. GOVERNMENT OF PUDUCHERRY
|
August 20, 2019 |
|
P. RAMAR Vs. STATE OF TAMIL NADU
|
January 31, 2019 |
|
P. RAMASAMY Vs. PRINCIPAL SECRETARY/COMMISSIONER OF REVENUE ADMINISTRATION
|
November 14, 2019 |
|
P. RAMASAMY Vs. SUPERINTENDENT OF POLICE, TIRUCHIRAPPALLI DISTRICT
|
June 28, 2019 |
|
P. RAMYA Vs. SECRETARY, HIGHER EDUCATION DEPARTMENT
|
June 26, 2019 |
|
P. RENUGA DEVI Vs. GOVT. OF TAMIL NADU
|
October 30, 2019 |
|
P. RUTHIRA MURTHY Vs. DISTRICT COLLECTOR, KANCHEEPURAM, KANCHEEPURAM DISTRICT
|
August 20, 2019 |
|
P. SACHITHANANTHAM Vs. ARIVALAGAN
|
April 24, 2019 |
|
P. SADAYAN (DIED) & OTHERS Vs. ARUMUGAM & OTHERS
|
December 2, 2019 |
|
P. SAKTHIVEL Vs. STATE
|
June 20, 2019 |
|
P. SANTHI Vs. ADDITIONAL DIRECTOR OF MEDICAL EDUCATION
|
August 19, 2019 |
|
P. SASIKALA AND ORS. Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
August 28, 2019 |
|
P. SELVAJARAJU Vs. THE UNION OF INDIA AND ORS.
|
July 19, 2019 |
|
P. SELVARAJ Vs. S.K. SUBRAMANIAM
|
November 6, 2019 |
|
P. SHANMUGANATHAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, SIVAGANGAI, SIVAGANGAI DISTRICT
|
March 29, 2019 |
|
P. SHANMUGARAJ Vs. ASSISTANT DIRECTOR, MINES AND MINERALS, VIRUDHUNAGAR DISTRICT
|
August 1, 2019 |
|
P. SHRIKANTHAN Vs. STATE OF TAMIL NADU
|
July 9, 2019 |
|
P. SIVAN Vs. SUPERINTENDENT OF POLICE, DHARMAPURI, DHARMAPURI DISTRICT
|
August 16, 2019 |
|
P. SUBRAMANI Vs. INSPECTOR OF POLICE, KOTTAKUPPAM POLICE STATION
|
August 22, 2019 |
|
P. SUBRAMANI Vs. CHINNASAMI
|
February 8, 2019 |
|
P. SUBRAMANIAN Vs. STATE OF TAMIL NADU
|
September 9, 2019 |
|
P. SUNDAR RAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT ENVIRONMENT
|
April 15, 2019 |
|
P. SUNILKUMAR Vs. GREEN PEACE CONSTRUCTIONS (P) LTD.
|
September 26, 2019 |
|
P. SURENDRAN Vs. INSPECTOR OF POLICE, S10, PALLIKARANAI POLICE STATION
|
October 15, 2019 |
|
P. TAMILARASAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED AND ORS.
|
June 20, 2019 |
|
P. THENMOZHI Vs. P. SUNDARAVARADHAN
|
September 9, 2019 |
|
P. V. RAVI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 19, 2019 |
|
P. VALLIAMMAL Vs. G. SARASWATHI AND ORS.
|
November 1, 2019 |
|
P. VELLINGIRI Vs. ARUKKANI AMMAL
|
February 27, 2019 |
|
P. VELUKANIYAN Vs. STATE
|
October 23, 2019 |
|
P. VELUMANI Vs. THE SUPERINTENDING ENGINEER
|
April 26, 2019 |
|
P. VENKATACHALAM Vs. INSPECTOR OF POLICE, BELUKURICHI POLICE STATION
|
November 5, 2019 |
|
P. VIJAYA Vs. G. VIJAYARAGHAVAN
|
March 14, 2019 |
|
P. VIJAYA RAGHAVAN Vs. TAMILNADU STATE LEVEL SCRUTINY COMMITTEE
|
August 19, 2019 |
|
P. VIJAYAN Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT, TRICHY
|
May 9, 2019 |
|
P. VIMAL Vs. M. KANNAN
|
January 30, 2019 |
|
P. VIVEKANANDAN Vs. A. EASWARI
|
November 7, 2019 |
|
P.A. JOSPEH Vs. STATE OF TAMIL NADU
|
August 19, 2019 |
|
P.A.ABDUL SALEEM Vs. DIRECTOR OF SCHOOL EDUCATION
|
December 16, 2019 |
|
P.A.JANARTHANAN Vs. PRESIDING OFFICER, II ADDITIONAL LABOUR COURT
|
August 30, 2019 |
|
P.A.JOSSEPH Vs. STATE ELECTION COMMISSIONER
|
December 9, 2019 |
|
P.A.JOSSEPH Vs. STATE ELECTION COMMISSIONER
|
December 9, 2019 |
|
P.ANANDHAN Vs. CHIEF ENGINEER
|
October 23, 2019 |
|
P.ANNADURAI Vs. THE SUPERINTENDENT ENGINEER
|
April 23, 2019 |
|
P.ARULMANI Vs. SUPERINTENDENT OF POLICE
|
January 18, 2019 |
|
P.ARUMUGAM Vs. COMMISSIONER OF POLICE
|
September 26, 2019 |
|
P.ARUMUGASAMY Vs. SECRETARY TO THE GOVERNMENT
|
January 3, 2019 |
|
P.AVANASHIAPPAN Vs. P.SENNIAPPAN
|
October 16, 2019 |
|
P.B. CHINNAVENKATA RAJA Vs. STATE
|
September 30, 2019 |
|
P.B.NARAYANAN Vs. DEPARTMENT OF ENVIRONMENT
|
December 17, 2019 |
|
P.BALASUBRAMANIAN Vs. CHIEF SECRETARY
|
January 18, 2019 |
|
P.BALASUBRAMANIAN Vs. P.SIVAPRAKASH
|
January 31, 2019 |
|
P.BANUMATHI Vs. STATE OF TAMIL NADU
|
June 18, 2019 |
|
P.BANUMATHI Vs. STATE OF TAMIL NADU
|
August 22, 2019 |
|
P.BHUVANESWARI Vs. REVENUE DIVISIONAL OFFICER
|
April 4, 2019 |
|
P.BRINDA Vs. TAMIL NADU DR.AMBEDKAR LAW UNIVERSITY
|
October 15, 2019 |
|
P.BRITTO Vs. DISTRICT COLLECTOR
|
November 11, 2019 |
|
P.C.DURAISAMY Vs. AJAY AGENCIES
|
January 25, 2019 |
|
P.CHAKRAVARTHY Vs. JOINT DIRECTOR
|
November 22, 2019 |
|
P.CHANDRAN Vs. THE STATE REP.BY
|
January 25, 2019 |
|
P.CHANDRASEKARAN Vs. STATE OF TAMILNADU
|
November 21, 2019 |
|
P.CHELLAPANDIYAN Vs. PRINCIPAL SECRETARY
|
March 12, 2019 |
|
P.CHINNADURAI Vs. DISTRICT COLLECTOR
|
January 21, 2019 |
|
P.CHITRA Vs. SECRETARY TO GOVERNMENTHIGHER EDUCATION DEPARTMENT
|
December 3, 2019 |
|
P.DEENADAYALAN Vs. M.S.ALLAVUDEEN
|
January 22, 2019 |
|
P.DHANA Vs. GOVERNMENT OF TAMIL NADU
|
December 20, 2019 |
|
P.DHANANJAYAN Vs. M.SENTHILKUMAR
|
September 10, 2019 |
|
P.DHANDAYUTHAPANI Vs. STATE OF TAMIL NADU
|
March 14, 2019 |
|
P.DINESH KUMAR Vs. DISTRICT COLLECTOR
|
January 18, 2019 |
|
P.DURAIRAJ Vs. INSPECTOR OF POLICE
|
July 1, 2019 |
|
P.EKAMBARAM Vs. CHIEF EDUCATIONAL OFFICER
|
October 21, 2019 |
|
P.ELANGOVAN Vs. V.P.SUBRAMANIAN
|
January 18, 2019 |
|
P.ELANGOVAN Vs. GOVERNMENT OF TAMIL NADU
|
March 13, 2019 |
|
P.ELIZABETH Vs. MANAGEMENT, BHARAT HEAVY ELECTRICAL LIMITED
|
July 16, 2019 |
|
P.G.ARUMUGAM Vs. S.NATARAJAN
|
December 10, 2019 |
|
P.GANESAN Vs. COMMANDANT
|
November 11, 2019 |
|
P.GANESAN Vs. STATE
|
July 17, 2019 |
|
P.GNANARAJ Vs. DISTRICT COLLECTOR
|
January 18, 2019 |
|
P.GOPAL Vs. COMMISSIONER
|
January 22, 2019 |
|
P.GOPI Vs. DISTRICT FOREST OFFICER
|
November 20, 2019 |
|
P.GOVARTHANAN Vs. TREASURY OFFICER
|
April 25, 2019 |
|
P.GOVINDAMMAL Vs. P.MARATHAL
|
April 2, 2019 |
|
P.GOVINDARAJ Vs. COMMISSIONER OF SUGARS
|
October 1, 2019 |
|
P.HEMALATHA Vs. MEMBER SECRETARY
|
January 3, 2019 |
|
P.INDIRA GANDHI Vs. PRINCIPAL SECRETARY
|
April 30, 2019 |
|
P.INDRA @ INDRA MARIMUTHU Vs. STATE OF TAMILNADU
|
April 9, 2019 |
|
P.J.SUDHAKAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN TAX
|
December 13, 2019 |
|
P.JAMBHUKESAVAN Vs. STATE OF PUDUCHERRY U.T.
|
July 1, 2019 |
|
P.JEYA BASKARAVEL Vs. VEPPALODAI CHEMICALS
|
October 31, 2019 |
|
P.JOTHIMANI Vs. M.PUGHAZHENTHI
|
October 21, 2019 |
|
P.K.DHANAPALAN Vs. STATE OF TAMIL NADU
|
November 13, 2019 |
|
P.K.GOPALAN Vs. STATE OF TAMIL NADU
|
December 19, 2019 |
|
P.K.N. PERIYASAMY Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
|
September 4, 2019 |
|
P.K.PADMANABHAN NAMBIAR Vs. UNION OF INDIA
|
April 24, 2019 |
|
P.K.SHEFI Vs. UNION OF INDIA
|
February 18, 2019 |
|
P.K.VALLI Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
April 30, 2019 |
|
P.KALAISELVAM Vs. STATE
|
March 7, 2019 |
|
P.KALIAMMAL Vs. ELECTION COMMISSION OF INDIA
|
April 9, 2019 |
|
P.KALIMUTHU Vs. GOVERNMENT OF TAMIL NADU
|
August 19, 2019 |
|
P.KAMARAJ Vs. SUPERINTENDENT OF POLICE
|
June 13, 2019 |
|
P.KANDASAMY Vs. DISTRICT COLLECTOR
|
December 16, 2019 |
|
P.KANNAN Vs. CHIEF ENGINEER
|
November 7, 2019 |
|
P.KANNAN Vs. ENGINEER IN CHIEF (BUILDINGS)
|
March 22, 2019 |
|
P.KARTHI Vs. INSPECTOR OF POLICE
|
January 31, 2019 |
|
P.KARTHIKAISELVAN Vs. STATE
|
September 10, 2019 |
|
P.KARTHIKEYAN Vs. INSPECTOR OF POLICE TOWN POLICE STATION
|
April 25, 2019 |
|
P.KARTHIKEYAN Vs. GOVERNMENT OF TAMILNADU
|
November 27, 2019 |
|
P.KARUNAKARA PANDIAN Vs. DISTRICT COLLECTOR TUTICORIN
|
July 26, 2019 |
|
P.KARUNAMURTHY Vs. CHIEF ENGINEER
|
June 3, 2019 |
|
P.KOVARTHANAN Vs. DISTRICT COLLECTOR (REVENUE)
|
April 1, 2019 |
|
P.KRISHNAVENI Vs. P.SELAVINAYAGAN
|
June 3, 2019 |
|
P.KUMAR Vs. REVENUE DIVISIONAL OFFICER
|
November 14, 2019 |
|
P.KUMARAN Vs. THE MANAGER L.P.G.(S), INDIAN OIL CORPORATION LIMITED
|
June 3, 2019 |
|
P.KUMARAVEL Vs. DISTRICT COLLECTOR
|
February 18, 2019 |
|
P.KUPAMMAL Vs. KESAVAN
|
November 18, 2019 |
|
P.L. RAJESWARI Vs. METROPOLITAN TRANSPORT
|
March 12, 2019 |
|
P.LAKSHMIPATHI Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD.
|
November 22, 2019 |
|
P.LALITHA Vs. DEPUTY REGISTRAR/MANAGING DIRECTOR
|
July 4, 2019 |
|
P.LINGAKODI Vs. STATE OF TAMIL NADU
|
June 13, 2019 |
|
P.LOKESH KUMAR Vs. DEPUTY DIRECTOR GENERAL (SOUTH)
|
April 8, 2019 |
|
P.M. MURUGAN Vs. DISTRICT COLLECTOR, DINDIGUL, DINDIGUL DISTRICT
|
September 12, 2019 |
|
P.M.ANBARASAN Vs. THIRU.P.NALLATHAMBI
|
March 29, 2019 |
|
P.M.MARIAM BEEVI Vs. S.HAMEEDU FATHGIMAL
|
November 15, 2019 |
|
P.MADAVAMANI Vs. PRADEEP YADHAV
|
February 20, 2019 |
|
P.MADHUSUDHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 11, 2019 |
|
P.MAIDEEN ABDUL KHADER Vs. THE COMMISSIONER
|
April 11, 2019 |
|
P.MANI Vs. DISTRICT COLLECTOR
|
January 2, 2019 |
|
P.MANI Vs. N.SENGODAN
|
January 22, 2019 |
|
P.MANIKANDAN Vs. SUB DIVISIONAL MAGISTRATE CUM SUB COLLECTOR
|
September 16, 2019 |
|
P.MANIMURUGESAN Vs. STATE OF TAMIL NADU
|
June 7, 2019 |
|
P.MARIMUTHU Vs. STATE OF TAMIL NADU
|
April 3, 2019 |
|
P.MOHIDEEN ABDUL KADAR Vs. M.L.CIVIL CONSTRUCTIONS PVT. LTD.
|
November 18, 2019 |
|
P.MURUGAN Vs. S.DEEPA
|
November 15, 2019 |
|
P.MURUGAN Vs. STATE OF TAMIL NADU
|
June 13, 2019 |
|
P.MUTHU Vs. GOVERNMENT OF TAMIL NADU
|
February 6, 2019 |
|
P.MUTHUKARUPPAN Vs. BRANCH MANAGER
|
November 20, 2019 |
|
P.MUTHUKRISHANAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
|
July 25, 2019 |
|
P.MUTHURASU Vs. MEMBER SECRETARY
|
December 3, 2019 |
|
P.MYTHILI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
November 7, 2019 |
|
P.NALLASIVAM Vs. GOVERNMENT TAMIL NADU
|
March 19, 2019 |
|
P.NATARAJAN Vs. JOINT DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
|
December 11, 2019 |
|
P.NAVEEN KUMAR Vs. STATE
|
July 25, 2019 |
|
P.NIRMALA DEVI Vs. DIRECTOR DIRECTORATE OF GOVERNMENT EXAMINATIONS
|
June 6, 2019 |
|
P.NIVEDITHA Vs. STATE OF TAMIL NADU
|
August 20, 2019 |
|
P.P. JAYARAJ Vs. THUNDIYIL VINODINI
|
August 23, 2019 |
|
P.P. PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
April 4, 2019 |
|
P.P.SAMINATHAN Vs. SUPERINTENDENT OF POLICE
|
January 10, 2019 |
|
P.PALANIAPPAN Vs. SAROJA
|
December 12, 2019 |
|
P.PALANISAMY Vs. STATE REP BY
|
June 12, 2019 |
|
P.PANDI Vs. M.SUBBULAKSHMI
|
January 21, 2019 |
|
P.PARASURAMAN Vs. PRINCIPAL/COMMANDANT
|
December 12, 2019 |
|
P.PARIMALADEVAN Vs. STATE BY, INSPECTOR OF POLICE
|
November 5, 2019 |
|
P.PARTHIBAN Vs. GOVERNMENT OF TAMIL NADU
|
April 29, 2019 |
|
P.PERIYASAMY Vs. CHIEF ENGINEER
|
July 15, 2019 |
|
P.PERUMAL Vs. PRESIDING OFFICER
|
January 4, 2019 |
|
P.POONGODI Vs. CHAIRMAN TANGEDCO
|
March 25, 2019 |
|
P.POONGODI Vs. N.MANI
|
December 11, 2019 |
|
P.PRABHAKAR Vs. COMMISSIONER OF GST & CENTRAL EXCISE
|
January 29, 2019 |
|
P.PRABHU Vs. SECRETARY
|
October 25, 2019 |
|
P.PRABHU Vs. CHAIRMAN
|
November 5, 2019 |
|
P.PRAKASAM Vs. SUPERINTENDING ENGINEER
|
December 2, 2019 |
|
P.PRASATH Vs. STATE OF TAMIL NADU
|
July 22, 2019 |
|
P.PRIYA Vs. DHARMAPURI COOP TOWN BANK LTD
|
April 23, 2019 |
|
P.PUGALENTHI Vs. ELECTION OFFICER
|
April 12, 2019 |
|
P.R. CHANDRASEKARAN Vs. BUZZ LIVE FOODS
|
July 2, 2019 |
|
P.R. GANAPATHY Vs. THE COMMISSIONER OF INCOME TAX-1, COIMBATORE AND ORS.
|
December 6, 2019 |
|
P.R.SENTHIL KUMAR Vs. RAMA VASUDEVAN
|
June 21, 2019 |
|
P.RAGUPATHI Vs. THE DISTRICT COLLECTOR, THIRUVARUR DISTRICT, THIRUVARUR
|
February 26, 2019 |
|
P.RAJ MOHAN Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
April 3, 2019 |
|
P.RAJAGOPAL Vs. ARULMIGHU MUTHARAMMAN TEMPLE
|
February 22, 2019 |
|
P.RAJAMMAL Vs. J.KAILAINATHAN
|
June 14, 2019 |
|
P.RAJENDRAN Vs. PRINCIPAL SECRETARY
|
July 1, 2019 |
|
P.RAJENDRAN Vs. SECRETARY TO GOVERNMENT
|
April 8, 2019 |
|
P.RAMACHANDRAN Vs. TAYUB HAJI ISMAIL
|
April 30, 2019 |
|
P.RAMAKRISHNAN Vs. STATE OF TAMIL NADU
|
January 9, 2019 |
|
P.RAMANATHAN Vs. SUPERINTENDENT OF POLICE
|
May 8, 2019 |
|
P.RAMASAMY Vs. E.SUNDARAVALLI
|
April 24, 2019 |
|
P.RAMDOSS Vs. REVENUE DIVISIONAL OFFICER
|
July 16, 2019 |
|
P.RANI Vs. STATE OF TAMIL NADU
|
November 7, 2019 |
|
P.RATHINAM Vs. UNION OF INDIA OWNING
|
November 13, 2019 |
|
P.RATHINAM Vs. UNION OF INDIA
|
April 15, 2019 |
|
P.RAVI Vs. CHIEF ENGINEER (AGRICULTURAL ENGINEERING)
|
November 11, 2019 |
|
P.RAVICHANDRAN Vs. REGISTRAR GENERAL
|
November 13, 2019 |
|
P.RAVICHANDRAN Vs. REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
|
March 12, 2019 |
|
P.RAVIKUMAR Vs. STATE OF TAMIL NADU
|
March 28, 2019 |
|
P.RENGARAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM LIMITED
|
December 4, 2019 |
|
P.RENGASAMY Vs. DISTRICT COLLECTOR
|
November 7, 2019 |
|
P.RENU KUMAR Vs. STATE OF TAMIL NADU
|
September 26, 2019 |
|
P.S. GOVINDASWAMY NAIDU AND SONS' CHARITIES AND ORS. Vs. V. PRAKASH
|
September 18, 2019 |
|
P.S. SELVARAJ Vs. STATE OF TAMIL NADU
|
December 20, 2019 |
|
P.S.GOVINDASWAMY NAIDU & SONS' CHARITIES A PUBLIC CHARITABLE TRUST Vs. V.PRAKASH @ G.N.V.PRAKASH
|
March 26, 2019 |
|
P.S.I. PUKARI Vs. TMT. KATHIJA
|
April 25, 2019 |
|
P.S.MANI Vs. S.M.A. JALEEL
|
September 6, 2019 |
|
P.S.SIVANANDHAM Vs. DHANDAPANI
|
November 15, 2019 |
|
P.S.SIVAPERUMAL Vs. AUTHORIZED OFFICER UCO BANK
|
December 2, 2019 |
|
P.SAGAYA MARY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 28, 2019 |
|
P.SAKTHIVEL Vs. SUPERINTENDENT OF P OLICE
|
November 21, 2019 |
|
P.SAMBHASIVAM Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION
|
November 7, 2019 |
|
P.SAMUEL Vs. S.BASHU
|
December 10, 2019 |
|
P.SANKARAN Vs. STATE OF TAMIL NADU
|
April 12, 2019 |
|
P.SANTHI Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
November 5, 2019 |
|
P.SARAVANA KUMAR Vs. REGISTRAR ANNAMALAI UNIVERSITY
|
March 28, 2019 |
|
P.SARAVANA KUMAR Vs. REGISTRAR
|
March 25, 2019 |
|
P.SARAVANAKUMAR Vs. STATE REP.BY ITS
|
August 5, 2019 |
|
P.SARAVANAN Vs. PROJECT HEAD/THE OPERATION MANAGER
|
September 20, 2019 |
|
P.SARAVANAN Vs. THE DISTRICT COLLECTOR
|
March 27, 2019 |
|
P.SATHASIVAM Vs. ASSISTANT COMMISSIONER
|
January 21, 2019 |
|
P.SATHISH Vs. STATE OF TAMIL NADU
|
June 7, 2019 |
|
P.SATHISH @ SATHISH KUMAR Vs. INSPECTOR OF POLICE LAW
|
February 13, 2019 |
|
P.SEKAR @ ANBALAGAN Vs. STATE OF TAMIL NADU
|
February 26, 2019 |
|
P.SELVAGURU Vs. DISTRICT REVENUE OFFICER
|
June 4, 2019 |
|
P.SELVAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
December 17, 2019 |
|
P.SELVARAJAN Vs. GOVERNMENT OF TAMIL NADU
|
June 7, 2019 |
|
P.SENTHIL KUMAR Vs. DISTRICT COLLECTOR, CUDDALORE DISTRICT
|
November 25, 2019 |
|
P.SENTHILKUMAR Vs. V.KALPANA
|
November 8, 2019 |
|
P.SENTHILMURUGAN Vs. TAMIL NADU STATE CO-OPERATIVE ELECTION COMMISSION
|
July 15, 2019 |
|
P.SHANKAR Vs. CHAIRMAN TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD.
|
March 27, 2019 |
|
P.SHANMUGAM (DIED) Vs. DIRECTOR PUBLIC HEALTH AND PREVENTIVE MEDICINE DEPARTMENT
|
June 3, 2019 |
|
P.SINGARAJ Vs. Q.1066 RAJAPALAYAM CONSUMER CO-OP
|
November 12, 2019 |
|
P.SINGARAVEL Vs. CHIEF ELECTORAL OFFICER
|
May 2, 2019 |
|
P.SINGARAVELAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT
|
June 21, 2019 |
|
P.SITHANANTHAN Vs. DISTRICT COLLECTOR
|
July 1, 2019 |
|
P.SIVASANKAR Vs. R.L.LOGANATHAN
|
September 26, 2019 |
|
P.SRINIVASAN (DECEASED) Vs. SUNDARA VINAYAGAR
|
January 4, 2019 |
|
P.SUBRAMANI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 17, 2019 |
|
P.SUBRAMANI Vs. INSPECTOR OF POLICE,
|
May 15, 2019 |
|
P.SUBRAMANIAM Vs. SPECIAL COMMISSIONER
|
March 28, 2019 |
|
P.SUBRAMANIAN Vs. ADDITIONAL DIRECTOR
|
November 7, 2019 |
|
P.SUGANTHI Vs. STATE OF TAMIL NADU
|
February 27, 2019 |
|
P.SURESH KUMAR Vs. GOVERNMENT OF INDIA
|
August 6, 2019 |
|
P.SURESH MUTHUKUMAR Vs. S.DHEEPA
|
October 23, 2019 |
|
P.TAMILSELVAN Vs. STATE
|
April 24, 2019 |
|
P.TAMILSELVAN Vs. REGIONAL TRANSPORT OFFICER
|
June 19, 2019 |
|
P.THANAPAL Vs. UNION OF INDIA
|
May 3, 2019 |
|
P.THANGAMARIAPPAN Vs. COMMISSIONER
|
January 23, 2019 |
|
P.THANGAVEL Vs. TIRUNELVELI CORPORATION
|
October 16, 2019 |
|
P.THANGIAH Vs. S.R.THAVAMANI
|
March 29, 2019 |
|
P.THANIGAIMALAI Vs. SUPERINTENDENT OF POLICE
|
September 4, 2019 |
|
P.UDHAYAKUMAR Vs. DISTRICT COLLECTOR
|
June 7, 2019 |
|
P.UDHAYANILAVAN Vs. SECRETARY, DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT
|
October 21, 2019 |
|
P.ULAGANATHAN Vs. GOVERNMENT OF INDIA
|
June 17, 2019 |
|
P.V.GOPAL Vs. STATE OF TAMIL NADU
|
April 11, 2019 |
|
P.V.MURUGANANDAM Vs. GOVERNMENT OF TAMIL NADU
|
February 15, 2019 |
|
P.V.SANKAR Vs. AYYAVU
|
July 24, 2019 |
|
P.VARADHARAJAN Vs. MANAGING DIRECTOR
|
December 16, 2019 |
|
P.VASANTHA KUMAR Vs. PRINCIPAL CHIEF ENGINEER-CUM-CHIEF ENGINEER(GENERAL)
|
October 3, 2019 |
|
P.VASANTHAM Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
|
April 4, 2019 |
|
P.VASANTHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HEALTH
|
March 25, 2019 |
|
P.VASUDEVAN Vs. DISTRICT COLLECTOR
|
November 20, 2019 |
|
P.VELDURAI Vs. TAMIL NADU LEGISLATIVE ASSEMBLY SECRETARIAT
|
February 26, 2019 |
|
P.VELDURAI Vs. TAMIL NADU LEGISLATIVE ASSEMBLY SECRETARIAT
|
June 26, 2019 |
|
P.VELMURUGAN Vs. STATE OF TAMIL NADU
|
July 25, 2019 |
|
P.VENKATACHALAM Vs. STATE OF TAMIL NADU
|
June 27, 2019 |
|
P.VENKATACHALAM Vs. PRESIDING OFFICER
|
September 12, 2019 |
|
P.VICTOR Vs. COMMANDANT
|
March 28, 2019 |
|
P.VIJAY ANANDHAN Vs. REVENUE DIVISIONAL OFFICER
|
June 6, 2019 |
|
P.VIJAYA GANESH Vs. L.MANIVANNAN
|
January 30, 2019 |
|
P.VIJAYAN Vs. TAMILNADU STATE MARKETING
|
December 10, 2019 |
|
P.YOGANITHYASHRI Vs. JOINT DIRECTOR OF HEALTH SERVICES
|
April 9, 2019 |
|
PACHAI AMMAL Vs. RAJANGA MUDALIAR
|
April 5, 2019 |
|
PACHAIAMMAL Vs. R SHANMUGAM
|
July 22, 2019 |
|
PACHAIAPPAN Vs. STATE
|
June 11, 2019 |
|
PACHIAMMAL Vs. PONNUSWAMI UDAYAR
|
September 5, 2019 |
|
PACHIAMMAL Vs. THE SUB REGISTRAR, SALEM DISTRICT
|
April 15, 2019 |
|
PACHIYAMMAL Vs. DURAISAMY
|
December 11, 2019 |
|
PADALEESWARAR DEVASTHANAM Vs. G.RAMESH
|
March 27, 2019 |
|
PADARI RAHIM Vs. UNION OF INDIA
|
October 3, 2019 |
|
PADIANALLUR OORATCHI GRAMA MAKKAL Vs. STATE OF TAMIL NADU
|
November 20, 2019 |
|
PADMA Vs. JOSEPH PACKIANATHAN
|
April 30, 2019 |
|
PADMASRI Vs. SATHISHKUMAR MANE
|
July 25, 2019 |
|
PALANI Vs. INSPECTOR OF POLICE, C5, VENGAL POLICE STATION
|
July 5, 2019 |
|
PALANI Vs. SABAPATHI
|
July 31, 2019 |
|
PALANI Vs. V.NITHIYANANDAM
|
February 25, 2019 |
|
PALANI @ BOOLOGANATHAN Vs. THANANJAYAN @ MURUGESAN
|
September 3, 2019 |
|
PALANIAMMAL Vs. STATE
|
March 21, 2019 |
|
PALANIAMMAL Vs. STATE
|
March 22, 2019 |
|
PALANIAMMAL Vs. INSPECTOR OF POLICE
|
March 6, 2019 |
|
PALANISAMI Vs. THAVAMALLIGAI
|
December 19, 2019 |
|
PALANISAMY Vs. JOTHIMANI
|
November 27, 2019 |
|
PALANISAMY Vs. STATE
|
November 6, 2019 |
|
PALANISAMY Vs. T.MANIKANDAN
|
March 11, 2019 |
|
PALANISAMY Vs. MARIYAEE AMMAL
|
April 30, 2019 |
|
PALANISAMY Vs. INSPECTOR OF POLICE
|
July 12, 2019 |
|
PALANISAMY Vs. INSPECTOR OF POLICE
|
August 19, 2019 |
|
PALANIVEL Vs. STATE
|
January 7, 2019 |
|
PALANIVEL Vs. STATE
|
March 29, 2019 |
|
PALANIVEL Vs. STATE
|
July 11, 2019 |
|
PALANIVEL Vs. DISTRICT COLL ECTOR
|
September 3, 2019 |
|
PALANIVELAN Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT
|
June 6, 2019 |
|
PALANIYAMMAL Vs. SINDHU
|
March 15, 2019 |
|
PALPANDI Vs. S.SAKTHIVEL
|
April 30, 2019 |
|
PAMARTHI KIRAN KUMAR Vs. STATE REP
|
May 8, 2019 |
|
PANCHAVARANAM Vs. THE DISTRICT COLLECTOR, SALEM DISTRICT AND ORS.
|
December 10, 2019 |
|
PANDI Vs. STATE
|
November 18, 2019 |
|
PANDI Vs. SECRETARY TO GOVT., GOVT. OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
October 18, 2019 |
|
PANDI @ PALPANDI Vs. STATE
|
April 12, 2019 |
|
PANDI @ PANDIAN Vs. EXECUTIVE MAGISTRATE
|
February 19, 2019 |
|
PANDIAN Vs. INSPECTOR OF POLICE
|
September 10, 2019 |
|
PANDIAN PONRAM Vs. UNION OF INDIA
|
November 12, 2019 |
|
PANDIMURUGAN Vs. SUPERINTENDENT OF POLICE
|
October 22, 2019 |
|
PANDU Vs. VELAYUDHA PADAYACHI
|
January 28, 2019 |
|
PANEERSELVAM Vs. RAMALINGAM
|
November 19, 2019 |
|
PANEERSELVAM Vs. MANAGING DIRECTOR, TAMILNADU STATE EXPRESS TRANSPORT CORPORATION LTD.
|
June 17, 2019 |
|
PANNEERSELVAM Vs. RAMAR
|
March 22, 2019 |
|
PANNEERSELVAM Vs. PADMASINI
|
February 13, 2019 |
|
PANNEERSELVAM Vs. PADMASINI
|
January 10, 2019 |
|
PAPATHI Vs. P. VELUMANI
|
April 24, 2019 |
|
PAPATHY (DECEASED) Vs. KALIAPERUMAL
|
March 13, 2019 |
|
PARADISE TEXTILE MILLS Vs. THE AUTHORIZED OFFICER, INDIAN BANK, CIRCLE OFFICE, COIMBATORE AND ORS.
|
September 5, 2019 |
|
PARAGON CHEMICALS Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
August 19, 2019 |
|
PARAMANANDAM Vs. GOVT. OF TAMIL NADU
|
April 29, 2019 |
|
PARAMARAJ Vs. MOHANRAJ AYYALU NAIDU (DIED) RAMUTHAI (DIED)
|
February 28, 2019 |
|
PARAMEN AND ORS. Vs. THE STATE
|
December 9, 2019 |
|
PARAMESHWARI DEVI Vs. ORIENTAL HOTELS LTD , OWNING TAJ COROMANDEL HOTEL,
|
August 2, 2019 |
|
PARAMOUNT TEA MARKETING (SI) PRIVATE LIMITED Vs. TEA BOARD OF INDIA
|
October 24, 2019 |
|
PARAMOUNT TEXTILE MILLS (P) LTD. Vs. STATE OF TAMIL NADU
|
November 29, 2019 |
|
PARANJOTHI Vs. K.M.U.T.UDAYAPPAN
|
November 28, 2019 |
|
PARANTHAMAN ROCK DRILLS Vs. COMMERCIAL TAX OFFICER
|
October 15, 2019 |
|
PAREKH INTEGRATED SERVICES PVT LTD Vs. COMMISSIONER OF GST & CENTRAL EXCISE
|
July 16, 2019 |
|
PARENT TEACHER ASSOCIATION OF Vs. AUTHORISED OFFICER
|
March 28, 2019 |
|
PARIMALA SUNDARAM Vs. STATE
|
November 8, 2019 |
|
PARIMALAM Vs. B.G.S. SOUNDARARAJAN
|
June 27, 2019 |
|
PARITHA NACHIAR Vs. SULTHARII AMMA SAHIBU NACHIAR
|
April 16, 2019 |
|
PARIYASAMY Vs. DISTRICT COLLECTOR PERAMBALUR PERAMBALUR DISTRICT
|
June 13, 2019 |
|
PARKATH Vs. MOHAMMED RAFI
|
March 11, 2019 |
|
PARMASIVAM Vs. STATE OF TAMIL NADU
|
December 30, 2019 |
|
PARS ENGINEERING INDIA PRIVATE LIMITED Vs. SECRETARY HOUSING
|
June 21, 2019 |
|
PARTHAS TEXTILES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 1, 2019 |
|
PARTHIBAN Vs. STATE
|
July 5, 2019 |
|
PARTIBAN Vs. STATE
|
April 12, 2019 |
|
PARVATHI Vs. DISTRICT COLLECTOR
|
January 11, 2019 |
|
PARVATHI Vs. KOLANTHAGOUNDER
|
August 5, 2019 |
|
PARVATHY Vs. K SHYAMRAJAN
|
March 7, 2019 |
|
PARVEEN Vs. REGIONAL TRANSPORT AUTHORITY
|
March 5, 2019 |
|
PARWAZ FOOD PACKER (PFP) Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 22, 2019 |
|
PASHA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
January 10, 2019 |
|
PASUPATHI Vs. VADIVAZHAGI
|
April 23, 2019 |
|
PATANJALI BISCUITS PVT LTD Vs. HATSUN AGRO PRODUCT LTD
|
November 5, 2019 |
|
PATHAMUTHU Vs. STATE
|
July 12, 2019 |
|
PAUL MARIE JOSEPHINE Vs. LOUISE VICTORINE ESPERANCE LAFONTAINE
|
April 11, 2019 |
|
PAUL PRADEEP KUMAR @ KUTTY Vs. STATE REP BY
|
September 9, 2019 |
|
PAVANKUMAR Vs. STATE
|
May 8, 2019 |
|
PAWAN HASAN BALACHANDRA Vs. STATE
|
December 4, 2019 |
|
PEETER @ PEETER ARIVAZHAKAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 22, 2019 |
|
PEGASUS ASSETS RECONSTRUCTION PRIVATE LTD. Vs. INSPECTOR OF GENERAL REGISTRATION
|
March 26, 2019 |
|
PENEET ISAAC Vs. LAKSHMANAN
|
February 26, 2019 |
|
PENNAR SENIOR FC Vs. GOVERNMENT OF TAMIL NADU
|
September 27, 2019 |
|
PENTAFOUR PRODUCTS LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR
|
September 16, 2019 |
|
PENTICO JESUS MINISTRIES Vs. DISTRICT COLLECTOR
|
June 4, 2019 |
|
PERFINT HEALTHCARE PVT. LTD. Vs. CALIFORNIA INSTITUTE OF COMPUTER ASSISTED SURGERY INC.
|
January 2, 2019 |
|
PERIANNAN (DECEASED) AND OTHERS Vs. SARASWATHI
|
April 15, 2019 |
|
PERIASAMI Vs. REVENUE DIVISIONAL OFFICER
|
April 1, 2019 |
|
PERIASAMY Vs. SAMINATHA PILLAI
|
March 22, 2019 |
|
PERIMANAMPILLAI Vs. RAJAMMAL
|
October 1, 2019 |
|
PERIYAR SELVAM Vs. STATE
|
November 11, 2019 |
|
PERIYAR UNIVERSITY Vs. R. SARAVANAN
|
August 29, 2019 |
|
PERIYASAMY Vs. MANAVALAN
|
March 8, 2019 |
|
PERIYASAMY Vs. STATE BY THE INSPECTOR OF POLICE
|
February 7, 2019 |
|
PERIYASAMY Vs. STATE REP BY INSPECTOR OF POLICE
|
July 24, 2019 |
|
PERUMAL Vs. STATE OF TAMILNADU
|
January 3, 2019 |
|
PERUMAL Vs. STATE OF TAMILNADU
|
January 10, 2019 |
|
PERUMAL Vs. SUBATHRA
|
June 24, 2019 |
|
PERUMAL Vs. USHARANI
|
March 12, 2019 |
|
PERUMAL (DIED) Vs. M.VENKATAPPAN (DIED)
|
January 29, 2019 |
|
PERUMAL SIVARAJAH Vs. GREATER CHENNAI CORPORATION
|
March 29, 2019 |
|
PETCHIMUTHU @ PAYASAM Vs. STATE
|
October 22, 2019 |
|
PETER LAWRENCE Vs. COMMANDANT
|
July 1, 2019 |
|
PETHA GOUNDER Vs. B KAMAL BASHA
|
March 11, 2019 |
|
PETTY @ PETTY KARTHI @ TAMIL SELVAN Vs. STATE
|
August 7, 2019 |
|
PHARAMOND DIT D'COSTA ANTOINE Vs. T.GANDHI DAS
|
March 28, 2019 |
|
PHILIP MAMMEN KOSHY Vs. MINISTRY OF HOME AFFAIRS
|
April 16, 2019 |
|
PHILIPRAJ Vs. STATE
|
January 19, 2019 |
|
PHILIPS SPEECH PROCESSING AACHEN Vs. ANTARIX E APPLICATIONS LTD
|
January 22, 2019 |
|
PHILOMINA NAYAK Vs. STATE
|
April 10, 2019 |
|
PICHAI IYER Vs. K SUBRAMANIAN
|
June 20, 2019 |
|
PICHAI PILLAI Vs. GOVINDARAJAN
|
September 18, 2019 |
|
PICHAIAN Vs. STATE
|
January 3, 2019 |
|
PIONEER DISTILLERIES LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
February 21, 2019 |
|
PITTA SREEKANTH Vs. DIRECTOR GENERAL OF SHIPPING
|
August 21, 2019 |
|
PKD TRUST Vs. INCOME TAX OFFICER
|
June 11, 2019 |
|
PKP SPINTEX MILLS PRIVATE LIMITED Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION
|
September 12, 2019 |
|
PLANT PROTECTION OFFICER (E) Vs. SRI VITHYA SPINNERS (P) LTD
|
April 11, 2019 |
|
POKKARAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 16, 2019 |
|
POLLACHI SARVODAYA SANGH Vs. ASSISTANT COMMISSIONER OF LABOUR
|
October 14, 2019 |
|
POLYENE GENERAL INDUSTRIES PVT. LTD. Vs. GREAT WESTERN INDUSTRIES LIMITED
|
July 30, 2019 |
|
POMMAN Vs. SUPERINTENDENT OF POLICE, KARUR DISTRICT
|
June 6, 2019 |
|
PON SELVAN Vs. STATE
|
July 27, 2019 |
|
PON. SENTHIL Vs. LICENSING AUTHORITY REGIONAL TRANSPORT OFFICER
|
September 16, 2019 |
|
PON.MURUGESAN Vs. STATE OF TAMIL NADU
|
September 12, 2019 |
|
PON.THANGAVELU Vs. DISTRICT COLLECTOR
|
December 30, 2019 |
|
PONDICHERRY INSTITUTE OF MEDICAL SCIENCES Vs. GOVERNMENT OF PUDUCHERRY
|
April 11, 2019 |
|
PONDICHERRY UNIVERSITY NON-TEACHING Vs. PONDICHERRY UNIVERSITY
|
January 3, 2019 |
|
PONMANI Vs. AYEEMMAL
|
December 17, 2019 |
|
PONMANI Vs. MARIAMMAL (DIED)
|
July 30, 2019 |
|
PONNACHI AMMAL Vs. SARASWATHI AMMAL
|
October 25, 2019 |
|
PONNAMBALAM Vs. SUPERINTENDENT OF POLICE
|
May 8, 2019 |
|
PONNAMMAL Vs. KUMUDHA
|
November 12, 2019 |
|
PONNAMMAL Vs. MALAIYAN
|
July 3, 2019 |
|
PONNANGAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 4, 2019 |
|
PONNAPPAN AND ORS. Vs. STATE AND ORS.
|
February 15, 2019 |
|
PONNIAMMAN NAGAR RESIDENTS Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 8, 2019 |
|
PONNU MARIYAMMAL Vs. U DURAI
|
March 12, 2019 |
|
PONNURU BASKAR GUPTA Vs. UNION OF INDIA
|
June 28, 2019 |
|
PONNUSAMY (DIED) SETTU Vs. ARUMUGAM(DIED)
|
August 9, 2019 |
|
PONNUSAMY ACHARI Vs. INDIRA DEVI
|
March 6, 2019 |
|
PONNY STORES Vs. STATE TAX OFFICER
|
July 22, 2019 |
|
PONPANDIAN SAMUEL RAVICHANDRAN Vs. UNION OF INDIA
|
June 21, 2019 |
|
PONRAJ Vs. SARAVANAN
|
March 21, 2019 |
|
PONSELVAN Vs. DISTRICT COLLECTOR KARUR DISTRICT
|
September 3, 2019 |
|
POOKADAI N. SEKAR Vs. SUPERINTENDENT OF POLICE, SALEM DISTRICT, SALEM
|
February 7, 2019 |
|
POOMALAI Vs. STATE
|
October 16, 2019 |
|
POOMALAI Vs. STATE,
|
February 15, 2019 |
|
POONGODI Vs. CHIEF GENERAL MANAGER
|
August 20, 2019 |
|
POONGODI Vs. ANANTHAKUMAR
|
September 3, 2019 |
|
POONGOTHAI Vs. SECRETARY TO THE GOVERNMENT
|
January 2, 2019 |
|
POONKUZHALI Vs. GANAPATHY
|
November 28, 2019 |
|
POORNAM AND ORS. Vs. A. SENTHUR KANI
|
October 21, 2019 |
|
POPULAR MARUTHI PAINTING WORKS Vs. ADDITIONAL COMMISSIONER OF GST
|
March 15, 2019 |
|
PORTONOVO MARITIME LIMITED Vs. DEPUTY DIRECTOR (BOCW) INDUSTRIAL SAFETY AND HEALTH
|
April 30, 2019 |
|
POTHURAJ Vs. SELVI
|
December 3, 2019 |
|
POUNAMBAL
Vs. KANNAMAL
|
November 19, 2019 |
|
POWERGRID CORPORATION OF INDIA LIMITED Vs. K.RADHAKRISHNAN
|
February 11, 2019 |
|
POYSHA POWER GENERATION (P) LTD. Vs. REGISTRAR
|
February 1, 2019 |
|
PR. SOMASUNDARAM Vs. DISTRICT COLLECTOR, COLLECTOR OFFICER SIVAGANGAI DISTRICT
|
January 22, 2019 |
|
PRABA Vs. R.VENKADACHALAPATHY
|
October 25, 2019 |
|
PRABA DURAIRAJ Vs. UNION OF INDIA
|
November 28, 2019 |
|
PRABAKARAN Vs. STATE
|
October 14, 2019 |
|
PRABAKARAN Vs. VADIVEL
|
July 23, 2019 |
|
PRABHAKARAN Vs. MUTHULAKSHMI
|
June 4, 2019 |
|
PRABHU Vs. DISTRICT COLLECTOR
|
January 31, 2019 |
|
PRABHU Vs. MOHANABALUSAMY
|
December 6, 2019 |
|
PRABHU MUTHUSAMY Vs. UNION OF INDIA
|
November 20, 2019 |
|
PRABHU REP. Vs. MOHANABALUSAMY
|
December 6, 2019 |
|
PRADEEP RAJ Vs. STATE
|
December 12, 2019 |
|
PRAKASH Vs. UNION OF INDIA
|
November 14, 2019 |
|
PRAKASH Vs. REVENUE DIVISIONAL OFFICER
|
October 23, 2019 |
|
PRAKASH Vs. STATE
|
January 7, 2019 |
|
PRASANTH Vs. STATE REPRESENTED BY ITS
|
April 1, 2019 |
|
PRASATH Vs. STATE
|
May 23, 2019 |
|
PRASHANT HASMUKH MANEK Vs. RAMU ANNAMALAI RAMASAMY
|
January 24, 2019 |
|
PRATHAP REDDY Vs. STATE
|
January 31, 2019 |
|
PRATHYUSHA EDUCATIONAL TRUST Vs. PRINCIPAL COMMISSIONER OF INCOME
|
June 27, 2019 |
|
PRATHYUSHA EDUCATIONAL TRUST Vs. TAX RECOVERY OFFICER
|
February 15, 2019 |
|
PRATIBHA SHIPPING COMPANY LIMITED Vs. PRAXIS ENERGY AGENTS S.A.
|
August 9, 2019 |
|
PRATIPA CASHEWS Vs. COMMERCIAL TAX OFFICER, PANRUTI
|
February 27, 2019 |
|
PRAVEEN Vs. STATE
|
April 29, 2019 |
|
PRAVEEN KUMAR ABHINAPU I.P.S. Vs. STATE INFORMATION COMMISSIONER
|
January 23, 2019 |
|
PRAVEEN KUMAR ABHINAPU, I P S Vs. STATE INFORMATION COMMISSIONER
|
January 23, 2019 |
|
PRAVEEN KUMAR ABHINAPU, I.P.S. Vs. STATE INFORMATION COMMISSIONER
|
January 23, 2019 |
|
PRAVINRAJ Vs. STATE
|
May 9, 2019 |
|
PRECISION RUBBER INDUSTRIES PVT. LTD. Vs. GOODS AND SERVICE TAX COUNCIL (GST COUNCIL)
|
October 3, 2019 |
|
PRECOT MERIDIAN LIMITED Vs. COMMISSIONER OF CUSTOMS
|
November 19, 2019 |
|
PREM KUMAR MENON Vs. LANCOR HOLDINGS LIMITED
|
January 30, 2019 |
|
PREMA Vs. SAMPATHKUMAR
|
August 9, 2019 |
|
PREMA Vs. MANIVANNAN
|
February 1, 2019 |
|
PREMALATHA Vs. RAJESWARI
|
February 1, 2019 |
|
PREMANAND PASUR SENGOTTAIYAN Vs. UNION OF INDIA
|
August 16, 2019 |
|
PREMIER COTTON TEXTILES Vs. COMMISSIONER OF CENTRAL GOODS & SERVICE TAX
|
July 24, 2019 |
|
PREMIER DISTILLERIES (P) LTD. Vs. LABOUR COURT PONDICHERRY
|
November 11, 2019 |
|
PREMIER MARINE PRODUCTS Vs. ASSISTANT COMMISSIONER (CT) (ADDITIONAL)
|
November 1, 2019 |
|
PREMKISHORE BISANI Vs. UNION OF INDIA
|
July 1, 2019 |
|
PREMKUMAR Vs. SECRETARY TO GOVERNMENT
|
January 18, 2019 |
|
PREMKUMAR Vs. VINOTH NATHINANIAL (DIED)
|
July 15, 2019 |
|
PREMKUMARI Vs. V.MEHAVANNAN
|
November 11, 2019 |
|
PRESIDENT, S.A. 62, PERIAKALRAYAN HILL, TRIBE LAMP (LARGE SIZE MULTIPURPOSE) CO-OPERATIVE SOCIETY LTD. Vs. G. MEGANATHAN
|
June 18, 2019 |
|
PRIMO SHOES Vs. ADDL. COMMR. OF CUSTOMS (BRFC), CHENNAI-IV
|
June 12, 2019 |
|
PRIMO SHOES Vs. JT. COMMR. OF CUSTOMS (BRFC), CHENNAI
|
June 25, 2019 |
|
PRINCIPAL AND DEAN, C.S.I. JEYARAJ ANNAPACKIAM COLLEGE OF NURSING AND ALLIED SCIENCES Vs. A. PREVEENA MELBA, B.SC., (NURSING)
|
April 12, 2019 |
|
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. CHINNANDI
|
July 16, 2019 |
|
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. G.GUNASEKARAN
|
February 1, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME Vs. MPS LTD
|
July 5, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. K.C.P.SHIVARAMAN
|
July 1, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ANUGRAHA VALVE CASTINGS LTD.
|
June 14, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SARAVANA SELVARATHNAM TRADING & MANUFACTURING PVT. LTD.
|
March 14, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DXN HERBAL MANUFACTURING INDIA PVT. LTD
|
June 3, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RAM KRISHNAN KULWANT RAI HOLDINGS P. LTD.
|
July 16, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. J JAY TV PVT. LTD.
|
January 30, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. V.A. TECH WABAG PVT. LTD
|
March 7, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX 4 Vs. MONGOL TIRTH ESTATES LTD.
|
November 15, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX I Vs. K.P.R. DEVELOPERS LTD.
|
July 10, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-5 Vs. ABHIJIT BHANDARI
|
February 28, 2019 |
|
PRINCIPAL DISTRICT AND SESSIONS JUDGE, THENI Vs. KATTAVELLAI @ DEVAKAR
|
March 13, 2019 |
|
PRINCIPAL GENERAL MANAGER, TELE COMMUNICATIONS BHARAT SANCHAR NIGAM LIMITED Vs. GETIT INFOMEDIARY LTD.
|
June 25, 2019 |
|
PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT Vs. K CHANDRASEKARAN
|
August 7, 2019 |
|
PRINCIPAL, MADRAS CHRISTIAN COLLEGE Vs. SARCAR CONSTRUCTIONS
|
July 3, 2019 |
|
PRISM CORPORATION Vs. SECRETARY
|
June 14, 2019 |
|
PRISONERS RIGHT FORUM Vs. STATE OF TAMIL NADUCHENNAI
|
July 22, 2019 |
|
PRITESH TRADING CO. Vs. COMMISSIONER OF CUSTOMS, CHENNAI II COMMISSIONERATE
|
March 22, 2019 |
|
PRIVATE ITI (INDUSTRIAL TRAINING INSTITUTE) Vs. SECRETARY TO GOVERNMENT
|
April 25, 2019 |
|
PRIYANKA VENKATESH, D/O VENKATESH Vs. TAMIL NADU M G R MEDICAL UNIVERSITY
|
July 31, 2019 |
|
PRIYANKA, REPRESENTED BY HER FATHER Vs. SECRETARY TO GOVERNMENT, HEALTH & FAMILY WELFARE
|
July 31, 2019 |
|
PROJECT DIRECTOR NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. K.RAJU
|
April 1, 2019 |
|
PRP EXPORTS Vs. SUPERINTENDENT OF POLICE
|
September 19, 2019 |
|
PRP EXPORTS Vs. SUPERINTENDENT OF POLICE MADURAI
|
November 15, 2019 |
|
PSA SICAL TERMINALS LIMITED Vs. UNION OF INDIA
|
April 23, 2019 |
|
PSR ASSOCIATES Vs. ASSISTANT COMMISSIONER (ST)
|
September 10, 2019 |
|
PUDIPARTI LAVANYA Vs. INSPECTOR OF POLICE, ANTI VICE SQUAD - II, CHINDADRIPET, CHENNAI
|
August 20, 2019 |
|
PUDUCHERRY MOTHER THERESA Vs. UNION OF INDIA
|
March 29, 2019 |
|
PUDUCHERRY STATE NATIONAL VECTOR BORNE DISEASE Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 20, 2019 |
|
PUEBLO HOLDINGS LTD. Vs. EMIRATES TRADING AGENCY LLC
|
March 7, 2019 |
|
PUGALUR KAGITHA AAALAI LPF LABOUR ASSOCIATION Vs. REVENUE DIVISIONAL OFFICER, COLLECTORATE, KARUR
|
February 26, 2019 |
|
PULIKODI Vs. SECRETARY TO GOVERNMENT
|
October 4, 2019 |
|
PUNITHA Vs. STATE OF TAMIL NADU
|
November 15, 2019 |
|
PUNITHAVALLI Vs. REVENUE DIVISIONAL OFFICER
|
November 19, 2019 |
|
PUNJAB & SIND BANK Vs. DEWA PROPERTIES LIMITED
|
February 11, 2019 |
|
PURANI TEXTILES PRIVATE LTD. Vs. TAMIL NADU OMBUDSMAN
|
June 7, 2019 |
|
PURUSHOTHAMAN Vs. STATE REPRESENTED BY
|
July 30, 2019 |
|
PURUSHOTHAMAN Vs. RANGANATHAN (DECEASED) SIVAKAMASUNDARI
|
February 14, 2019 |
|
PURUSHOTHAMAN MURUGASUNDARAM Vs. UNION OF INDIA
|
August 27, 2019 |
|
PUSHPA Vs. M.SHANTHI
|
December 13, 2019 |
|
PUSHPALATHA RAVINDRAN Vs. INDIAN BANK
|
January 24, 2019 |
|
PUSHPAVALLI Vs. STATE OF TAMIL NADU
|
January 31, 2019 |
|
PUTHUTOTAM ESTATES (1943) LIMITED Vs. STATE OF TAMIL NADU
|
March 7, 2019 |
|
QDSEATOMAN DESIGNS PVT. LTD. Vs. LIFESTYLE EQUITIES CV
|
September 26, 2019 |
|
QUAIDE MILLETH EDUCATIONAL AND SOCIAL TRUST Vs. PRINCIPAL SECRETARY TO GOVERNMENT ENVIRONMENT
|
July 10, 2019 |
|
QUINTESSENTIAL DESIGNS INDIA PVT. LTD. Vs. PUMA SPORTS INDIA (PVT.) LTD.
|
October 31, 2019 |
|
QUINTESSENTIAL DESIGNS INDIA PVT. LTD. Vs. PUMA SPORTS INDIA (PVT.) LTD.
|
January 29, 2019 |
|
QUINTESSENTIAL DESIGNS INDIA PVT. LTD. Vs. PUMA SPORTS INDIA (PVT.) LTD.
|
June 29, 2019 |
|
R ANANDHA KRISHNAN Vs. STATE LEVEL SCRUTINY COMMITTEE
|
August 21, 2019 |
|
R ARUL KUMARIRETNAM Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSIONCOLLEGE
|
January 8, 2019 |
|
R BALAMURUGAN Vs. GOVERNMENT OF TAMILNADUS
|
January 4, 2019 |
|
R C GOKULAKRISHNAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
March 21, 2019 |
|
R DEVAKI Vs. R VENKATARAMAN
|
March 26, 2019 |
|
R DEVIKA Vs. CHAIRMAN, TAMIL NADU UNIFORMED RECRUITMENT BOARD, CHENNAI
|
January 7, 2019 |
|
R DIVANDH Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
April 27, 2019 |
|
R G TIMBER & SAW MILLS Vs. ASSISTANT COMMISSIONER
|
February 11, 2019 |
|
R GOPALAKRISHNANBAGYALAKSHMI Vs. K MANI
|
January 23, 2019 |
|
R JAYACHANDRAN Vs. AMUTHA @ P AMUTHASURABI
|
January 2, 2019 |
|
R JAYAKUMAR JAYARAJ Vs. DEPUTY INSPECTOR GENERAL OF POLICE, THIRUNELVELI
|
August 5, 2019 |
|
R KAMARAJ Vs. COMMISSIONER, CORPORATION OF CHENNAI
|
October 4, 2019 |
|
R KANMANI Vs. S UMADEVI
|
February 14, 2019 |
|
R KANNAN Vs. MOHAMED NIZAR
|
January 25, 2019 |
|
R KRISHNARAJ Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
|
August 5, 2019 |
|
R L SRINIVASAN Vs. UNION OF INDIA
|
July 24, 2019 |
|
R M MAYILVASAGAM Vs. STATE [GOVERNMENT OF INDIA]
|
January 24, 2019 |
|
R MANIKANDAN Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
April 9, 2019 |
|
R MOHANDASS Vs. MEDICAL COUNCIL OF INDIA
|
August 14, 2019 |
|
R MOORTHI Vs. K PRABUKUMAR
|
February 19, 2019 |
|
R MUKILAN Vs. NAGASUBRAMANIAM
|
January 7, 2019 |
|
R NARASIMMA Vs. DISTRICT COLLECTOR
|
January 22, 2019 |
|
R NIVENDRAN Vs. NIVASHINI MOHAN
|
February 20, 2019 |
|
R PADMINI Vs. PRINCIPAL SECRETARY, SCHOOL EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU
|
March 18, 2019 |
|
R PALANI Vs. CHIEF EDUCATIONAL OFFICERDHIVYANANDA
|
January 23, 2019 |
|
R PANCHABAKESAN Vs. C VIJAYARAGHAVAN
|
March 6, 2019 |
|
R PANNEERSELVAM Vs. P PALANISAMY @ P MANI GOUNDER
|
March 27, 2019 |
|
R PARVATHI Vs. M K UDAYAKUMAR
|
July 9, 2019 |
|
R PUNITHA Vs. DIRECTOR, SCHOOL EDUCATION
|
April 9, 2019 |
|
R PUSHPARAJ Vs. ALAGESAN
|
February 5, 2019 |
|
R RAJA Vs. CHIEF EDUCATIONAL OFFICER, SALEM DISTRICT
|
June 26, 2019 |
|
R RAJENDRAN Vs. STATE OF TAMIL NADU
|
July 16, 2019 |
|
R RANGANATHAN Vs. KANAGAM
|
August 28, 2019 |
|
R RENGAVATHI Vs. STATE OF TAMIL NADU
|
February 1, 2019 |
|
R RUSTHAM SINGH Vs. C ELUMALAI
|
February 12, 2019 |
|
R SAKUNTALA Vs. HAJI KHATIJA BEEVI TRUST
|
June 24, 2019 |
|
R SANJAI Vs. DISTRICT COLLECTOR AND CHAIRMAN
|
August 2, 2019 |
|
R SENTHURPANDIAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
January 29, 2019 |
|
R SIDDESWARAN Vs. SELVI
|
August 13, 2019 |
|
R SUBRAMANIAN Vs. ICICI BANK LTD
|
February 6, 2019 |
|
R SUBRAMANIAN Vs. CBI BY INSPECTOR OF POLICE, BANKING SECURITIES AND FRAUDS CELL
|
April 9, 2019 |
|
R THIAGARAJAN Vs. INSPECTOR GENERAL OF REGISTRATION, CHENNAI
|
August 5, 2019 |
|
R THOORAMMA KRISHNAPPA Vs. DISTRICT REVENUE OFFICER
|
January 18, 2019 |
|
R VASANTHA Vs. JOINT COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENTS DEPARTMENT
|
January 2, 2019 |
|
R VENKATESWARAN Vs. V P M V PERIASWAMI AND COMPANY
|
April 24, 2019 |
|
R. ALAGARSAMY Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
|
June 26, 2019 |
|
R. AMITESH VEL Vs. SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION
|
July 26, 2019 |
|
R. ANBURAJ Vs. STATE OF TAMIL NADU
|
September 5, 2019 |
|
R. ANITHA Vs. COMMISSIONER OF POLICE
|
February 14, 2019 |
|
R. ARUMUGASAMY Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT, KANCHEEPURAM
|
August 22, 2019 |
|
R. AYYAPILLAI Vs. STATE OF TAMIL NADU
|
July 11, 2019 |
|
R. BABU Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE
|
February 18, 2019 |
|
R. BALACHANDRAN Vs. S. GNANASIGAMANI RAJADURAI
|
April 3, 2019 |
|
R. BALACHANDRAN Vs. V. MURALI
|
November 19, 2019 |
|
R. BALAGUNASEELAN Vs. CHAIRMAN, V.O. CHIDAMBARANAR PORT TRUST, TUTICORIN
|
April 24, 2019 |
|
R. BALAMURUGAN Vs. STATE
|
April 25, 2019 |
|
R. BALASUBRAMANIAM Vs. SECRETARY TO THE GOVT. OF TAMIL NADU, EDUCATION DEPARTMENT
|
August 6, 2019 |
|
R. BOOMINATHAN Vs. GOVERNMENT OF TAMIL NADU
|
September 27, 2019 |
|
R. BOOMINATHAN Vs. GOVERNMENT OF TAMIL NADU
|
February 27, 2019 |
|
R. BOOPATHY AND ORS. Vs. RANJEETHAM AND ORS.
|
September 20, 2019 |
|
R. CHANDRAMOHAN Vs. THE MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION AND ORS.
|
September 30, 2019 |
|
R. CHAWDESHWARAN Vs. STATE
|
July 15, 2019 |
|
R. CHINNATHURAI Vs. UNION OF INDIA
|
January 21, 2019 |
|
R. CHITRA Vs. VICE CHAIRMAN, INCOME TAX SETTLEMENT COMMISSION AND ORS.
|
September 24, 2019 |
|
R. CICILY Vs. SUPERINTENDENT OF POLICE, COIMBATORE POLICE STATION
|
July 17, 2019 |
|
R. DAKSHINAMOORTHY Vs. DEPUTY COMMERCIAL TAX OFFICER, TIRUPUR
|
March 26, 2019 |
|
R. DEVI Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT, THIRUVALLUR
|
January 10, 2019 |
|
R. DEVIKA Vs. CHAIRMAN, TAMIL NADU UNIFORMED RECRUITMENT BOARD
|
January 7, 2019 |
|
R. DHARMALINGAM Vs. STATE
|
November 13, 2019 |
|
R. DINESH Vs. S. SATHEESHKUMAR
|
March 1, 2019 |
|
R. ELAYARAJA Vs. STATE
|
February 8, 2019 |
|
R. ELUMALAI Vs. SUB INSPECTOR OF POLICE URAIYUR POLICE STATION (L&O) TRICHY DISTRICT
|
September 30, 2019 |
|
R. GANESAN Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
|
March 18, 2019 |
|
R. GANESH PRABHU Vs. STATE
|
June 10, 2019 |
|
R. GNANAVEL Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD.
|
November 7, 2019 |
|
R. GOPALAKRISHNAN Vs. STATE OF TAMIL NADU
|
April 5, 2019 |
|
R. HELEN Vs. STATE OF TAMILNADU
|
November 14, 2019 |
|
R. ILAYARAJA Vs. STATE
|
September 9, 2019 |
|
R. JAWAHAR Vs. M.J. RAJU
|
November 6, 2019 |
|
R. JAYAKUMAR Vs. INSPECTOR OF POLICE, TARAMANGALAM POLICE STATION, SALEM DISTRICT
|
March 29, 2019 |
|
R. JEYARAMAN Vs. INSPECTOR OF POLICE
|
September 10, 2019 |
|
R. KALYANI Vs. THE STATE LEVEL SCRUTINY COMMITTEE AND ORS.
|
September 19, 2019 |
|
R. KAMARAJ Vs. L. RAJESH KUMAR
|
March 1, 2019 |
|
R. KANAGARAJ Vs. DISTRICT EDUCATIONAL OFFICER
|
June 26, 2019 |
|
R. KANNAN Vs. REVENUE DIVISIONAL OFFICER
|
September 3, 2019 |
|
R. KANNAN Vs. STATE
|
July 16, 2019 |
|
R. KARTHICK Vs. STATE
|
August 22, 2019 |
|
R. KAYATHRI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANS. CORPN. LTD. AND ORS.
|
September 16, 2019 |
|
R. KESAVAN Vs. R.L. LOGANATHAN AND ORS.
|
September 26, 2019 |
|
R. KRISHNAMURTHY Vs. R. BABU AND ORS.
|
August 28, 2019 |
|
R. KRISHNAN Vs. INSPECTOR OF POLICE, VELUR POLICE STATION
|
March 22, 2019 |
|
R. KRISHNASAMY Vs. CHAIRMAN CUM MANAGING DIRECTOR TANGEDCO LIMITED
|
April 29, 2019 |
|
R. LAKSHMI Vs. STATE OF TAMIL NADU
|
July 9, 2019 |
|
R. M. PURUSHOTHAMAN Vs. GOVERNMENT OF INDIA
|
July 11, 2019 |
|
R. MAHALAKSHMI Vs. T. RAJAN BABU
|
June 3, 2019 |
|
R. MALAR Vs. STATE, REP. THR. THE INSPECTOR OF POLICE, USILAMPATTY TALUK POLICE STATION
|
March 29, 2019 |
|
R. MALATHI Vs. GOVERNMENT OF TAMIL NADU, HOME,
|
September 5, 2019 |
|
R. MALLIKA Vs. EXPEDITORS INTERNATIONAL INDIA PVT. LTD.
|
June 24, 2019 |
|
R. MANI Vs. P. KALAISELVI
|
November 8, 2019 |
|
R. MANIKANDAN Vs. STATE
|
September 20, 2019 |
|
R. MUNIYANDI Vs. ASSISTANT SETTLEMENT OFFICER (NORTH)
|
September 16, 2019 |
|
R. MURUGESAN Vs. THE DEPUTY GENERAL MANAGER, ANDHRA BANK AND ORS.
|
September 5, 2019 |
|
R. MUTHULAKSHMI Vs. STATE
|
November 11, 2019 |
|
R. NAGARAJA KUMAR Vs. T.S.EMMANUEL
|
January 19, 2019 |
|
R. NALINI Vs. STATE OF TAMIL NADU
|
July 8, 2019 |
|
R. NALLASAMI Vs. INSPECTOR OF POLICE, ANTHIYUR POLICE STATION, ERODE DISTRICT
|
February 27, 2019 |
|
R. NANTHINI Vs. STATE OF TAMIL NADU
|
April 24, 2019 |
|
R. NARAYANAMOORTHY Vs. SUPERINTENDENT OF POLICE, CUDDALORE DISTRICT, CUDDALORE
|
May 8, 2019 |
|
R. PALANISAMY Vs. STATE
|
April 26, 2019 |
|
R. PALANISAMY AND ORS. Vs. THE REGISTRAR GENERAL, HIGH COURT OF MADRAS AND ORS.
|
November 5, 2019 |
|
R. PANDI Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT
|
September 12, 2019 |
|
R. PANDURANGAN Vs. STATE
|
February 15, 2019 |
|
R. PANNIRSELVAM Vs. SUPERINTENDENT OF POLICE, VELLORE, VELLORE DISTRICT
|
January 11, 2019 |
|
R. PAULRAJ (RETD HC.1601) Vs. SECRETARY TO GOVT. OF TAMIL NADU, DEPARTMENT OF HOME
|
July 9, 2019 |
|
R. PERUMAL Vs. STATE
|
April 26, 2019 |
|
R. PETER JOHN Vs. SECRETARY, MOST BACKWARDS & BACKWARDS WELFARE DEPARTMENT
|
March 29, 2019 |
|
R. PONNI Vs. ASSISTANT ENGINEER
|
November 14, 2019 |
|
R. PONNUSAMY Vs. DISTRICT REVENUE OFFICER, VIRUDHACHALAM, CUDDALORE DISTRICT
|
June 27, 2019 |
|
R. PRAKASH Vs. STATE
|
April 9, 2019 |
|
R. PRASANTH Vs. INSPECTOR OF POLICE, VELLODU POLICE STATION, ERODE DISTRICT
|
January 8, 2019 |
|
R. PREMA Vs. STATE OF TAMILNADU
|
November 7, 2019 |
|
R. RAGUPATHY Vs. REGIONAL TRANSPORT OFFICER
|
April 1, 2019 |
|
R. RAGURAMAN Vs. STATE
|
August 16, 2019 |
|
R. RAJA AND ORS. Vs. R. RAMASAMY
|
October 1, 2019 |
|
R. RAJA SUDHAKARAN Vs. UNION OF INDIA
|
November 27, 2019 |
|
R. RAJAKUMAR Vs. STATE
|
March 8, 2019 |
|
R. RAJARAMAN Vs. R. RENUKA
|
October 1, 2019 |
|
R. RAJASEKARAN Vs. STATE
|
May 23, 2019 |
|
R. RAJENDRAN Vs. DISTRICT COLLECTOR, SIVAGANGAI COLLECTORATE, SIVAGANGAI
|
April 24, 2019 |
|
R. RAMALINGASAMY Vs. STATE
|
April 10, 2019 |
|
R. RAMARAJ Vs. MANAGING DIRECTOR
|
July 16, 2019 |
|
R. RANGANATHAN Vs. SECRETARY TO GOVT., EDUCATION DEPARTMENT
|
September 24, 2019 |
|
R. RAVI Vs. REVENUE DIVISIONAL OFFICER, USILAMPATTI, MADURAI DISTRICT
|
August 30, 2019 |
|
R. RAVI Vs. STATE
|
June 14, 2019 |
|
R. RAVICHANDRAN Vs. STATE
|
January 29, 2019 |
|
R. RAVIKUMAR Vs. GOVERNMENT OF INDIA
|
November 15, 2019 |
|
R. REVATHY Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI CENTRAL-I
|
July 3, 2019 |
|
R. SAKKARAIYAMMAL Vs. STATE OF TAMIL NADU
|
December 20, 2019 |
|
R. SAMUEL Vs. STATE
|
September 10, 2019 |
|
R. SANKARI Vs. DIRECTOR OF SCHOOL EDUCATION, DPI COMPLEX
|
April 11, 2019 |
|
R. SARAVANAMUTHU Vs. JOINT DIRECTOR (HIGHER SECONDARY), OF SCHOOL EDUCATION, CHENNAI
|
April 12, 2019 |
|
R. SARIYALAMMAI Vs. DISTRICT COLLECTOR, PUDUKKOTTAI DISTRICT, PUDUKKOTTAI
|
June 24, 2019 |
|
R. SATHEES Vs. GOVERNMENT OF TAMIL NADU
|
April 11, 2019 |
|
R. SATHYANARAYANA SARMA Vs. DISTRICT COLLECTOR, COIMBATORE
|
October 30, 2019 |
|
R. SEKAR Vs. S. VASANTHA
|
October 16, 2019 |
|
R. SELVAM Vs. MURUGAN
|
October 15, 2019 |
|
R. SELVI Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
October 24, 2019 |
|
R. SENTHILKUMAR Vs. REVENUE DIVISIONAL OFFICER, KANCHEEPURAM, KANCHEEPURAM DISTRICT
|
March 29, 2019 |
|
R. SHANMUGANATHAN Vs. STATE
|
October 21, 2019 |
|
R. SIDDHESWARAN Vs. UNIVERSITY GRANTS COMMISSION
|
April 24, 2019 |
|
R. SIRANJITH Vs. DEPUTY CONTROLLER OF EXAMINATION
|
October 18, 2019 |
|
R. SIVAKUMAR Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
|
October 21, 2019 |
|
R. SIVANANTHAM Vs. STATE
|
December 11, 2019 |
|
R. STELLA Vs. V. ANTONY FRANCIS
|
October 22, 2019 |
|
R. SUMATHI Vs. GOVERNMENT OF TAMIL NADU
|
June 19, 2019 |
|
R. SUMITHA Vs. COMMISSIONER OF INCOME TAX
|
November 8, 2019 |
|
R. SUNDARAM Vs. RAJA THEATERS
|
September 19, 2019 |
|
R. SUNDARARAJAN Vs. PERSONAL ASSISTANT
|
November 8, 2019 |
|
R. SURIYAKALA Vs. INSPECTOR GENERAL OF REGISTRATION
|
November 21, 2019 |
|
R. TECH INDUSTRIES Vs. K. RADHALAKSHMI
|
November 15, 2019 |
|
R. THAJUNNISSA Vs. DISTRICT COLLECTOR, KANCHIPURAM DISTRICT KANCHIPURAM
|
April 29, 2019 |
|
R. THATCHAYANI Vs. ASSISTANT ELECTRICITY ENGINEER, (OPERATION AND MAINTENANCE)
|
October 23, 2019 |
|
R. THAVAMANI Vs. STATE
|
October 17, 2019 |
|
R. THIRUPATHI Vs. STATE OF TAMIL NADU
|
August 28, 2019 |
|
R. THIYAGARAJAN Vs. UNION OF INDIA
|
September 23, 2019 |
|
R. ULAGANATHAN Vs. STATE OF TAMIL NADU
|
August 30, 2019 |
|
R. USHA DEVI Vs. DIRECTOR DEPARTMENT OF PUBLIC HEALTH AND PREVENTIVE MEDICINE CHENNAI
|
October 22, 2019 |
|
R. VALLIAMMAL Vs. B. PERUMAL
|
June 27, 2019 |
|
R. VARADHARAJAN Vs. STATE
|
January 24, 2019 |
|
R. VELMURUGAN Vs. COMMISSIONER, CORPORATION OF CHENNAI
|
March 27, 2019 |
|
R. VENKATARAMAN Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
January 24, 2019 |
|
R. VILVANATHAN Vs. SUB INSPECTOR OF POLICE
|
March 14, 2019 |
|
R. VISWANATHAN Vs. M. KRISHNAN
|
January 4, 2019 |
|
R. VIVEK Vs. STATE
|
February 7, 2019 |
|
R. WESLEY Vs. STATE
|
September 13, 2019 |
|
R. YAMUNABAI Vs. IDOL OF SRI RENGANATHA SWAMY ETC.
|
January 21, 2019 |
|
R. YOGALAKSHMI Vs. DISTRICT COLLECTOR, CHENNAI
|
August 16, 2019 |
|
R.A. SAMY TRADING PVT. LTD. Vs. AUTHORIZED OFFICER, UNITED BANK OF INDIA
|
June 13, 2019 |
|
R.A.RAMAJAYAM Vs. S.SENGAMALAI
|
November 11, 2019 |
|
R.ABDULKADHAR Vs. STATE OF TAMIL NADU
|
December 19, 2019 |
|
R.ANAND SEKARAN Vs. STATE
|
December 10, 2019 |
|
R.ANANDA PADMANABHAN Vs. R.VADIVEL GOUNDER
|
April 3, 2019 |
|
R.ANANDABALAJI Vs. TAMIL NADU MERCANTILE BANK LIMITED
|
December 19, 2019 |
|
R.ANANTHAN Vs. REVENUE DIVISIONAL OFFICER
|
February 1, 2019 |
|
R.ANNAL Vs. STATE OF TAMIL NADU
|
April 15, 2019 |
|
R.APPULU Vs. STATE OF TAMIL NADU
|
June 17, 2019 |
|
R.ARUL Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION
|
November 7, 2019 |
|
R.ARUMUGAM Vs. SPECIAL TAHSILDAR (LAND ACQUISITION)
|
March 12, 2019 |
|
R.BALA ABIRAMI Vs. SECRETARY TO GOVERNMENT
|
April 22, 2019 |
|
R.BALAJI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR TANGEDCO
|
December 13, 2019 |
|
R.BALAKRISHNAN Vs. STATE
|
January 7, 2019 |
|
R.BALAMEENA Vs. CHIEF ENGINEER / PERSONNEL TAMILNADU GENERATION
|
June 28, 2019 |
|
R.BALASUBRAMANIAN Vs. ASSISTANT GENERAL MANAGER (REGION II)
|
December 18, 2019 |
|
R.BALAVENKATRAMAN Vs. T.L.NATARAJAN
|
October 5, 2019 |
|
R.BASKARAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 21, 2019 |
|
R.BHOOPATHY Vs. COMMISSIONER OF INCOME TAX
|
March 7, 2019 |
|
R.C.SUBRAMANIAN Vs. S.SULOCHANA
|
November 19, 2019 |
|
R.CHANDRAMOHAN Vs. FOOD SAFETY OFFICER
|
October 1, 2019 |
|
R.CHANDRASEKAR Vs. B.GOPALAKRISHNAMURTHY
|
April 2, 2019 |
|
R.CHANDRASEKAR Vs. DIRECTOR OF TREASURIES AND ACCOUNTS
|
September 12, 2019 |
|
R.CHANDRASEKARAN ALIAS VALASAI CHANDRAN Vs. BOLLINENI DEVELOPERS LTD.
|
December 19, 2019 |
|
R.D.34 ARIYAKUDI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. EMPLOYEES' PROVIDENT FUND APPELLATE TRIBUNAL
|
December 16, 2019 |
|
R.D.GANESAN Vs. DISTRICT COLLECTOR
|
April 30, 2019 |
|
R.D.JAYARAJ Vs. STATE
|
January 29, 2019 |
|
R.D.SHYAM PRAKASH Vs. S.M.GEETHA
|
October 24, 2019 |
|
R.DEVAKI Vs. DIRECTOR OF ADI DRAVIDAR WELFARE
|
April 11, 2019 |
|
R.DEVENDRAN Vs. PRINCIPAL DISTRICT JUDGE
|
October 21, 2019 |
|
R.DHANASELVI Vs. STATE OF TAMIL NADU
|
June 19, 2019 |
|
R.DOULATH HUSSAIN KHAN Vs. TAMILNADU WAKF BOARD
|
November 12, 2019 |
|
R.DURGA Vs. STATE OF TAMIL NADU
|
December 19, 2019 |
|
R.EBINESAN Vs. STATE OF TAMIL NADU
|
November 11, 2019 |
|
R.ELAVARASAN Vs. GOVERNMENT OF TAMIL NADU
|
April 29, 2019 |
|
R.ELLAPPAN Vs. STATE OF TAMIL NADU
|
February 26, 2019 |
|
R.G.ABIRAMI DEVI Vs. CHAIRMAN
|
February 1, 2019 |
|
R.GANESAN Vs. GOVERNMENT OF TAMIL NADU
|
October 25, 2019 |
|
R.GAYATRI Vs. REGIONAL MANAGER STATE BANK OF INDIA
|
October 15, 2019 |
|
R.GEORGE Vs. PRESIDING OFFICER
|
October 1, 2019 |
|
R.GNANA ARULMONI Vs. R.S.MAHARAJAN
|
January 24, 2019 |
|
R.GOGULACHANDRAN Vs. UNION OF INDIA
|
June 24, 2019 |
|
R.GOWRISHANKAR Vs. SECRETARY
|
April 8, 2019 |
|
R.GUNASEKARAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.
|
December 2, 2019 |
|
R.INBASEKARAN Vs. STATE OF TAMIL NADU
|
April 1, 2019 |
|
R.JAGATHEESWARAN Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
November 7, 2019 |
|
R.JAYAPRAKASH Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
July 9, 2019 |
|
R.JENITHA SELVA RANI Vs. DIVISIONAL ENGINEER NATIONAL HIGHWAYS
|
September 9, 2019 |
|
R.JESTIN SELVAKUMAR Vs. DISTRICT COLLECTOR, VELLORE DISTRICT
|
October 25, 2019 |
|
R.JEYA SUHI Vs. SECRETARY TO THE GOVERNMENT,
|
November 11, 2019 |
|
R.JEYACHANDRAN Vs. STATE OF TAMIL NADU
|
November 20, 2019 |
|
R.JOHNASON Vs. REVENUE DIVISIONAL OFFICER / SUB DIVISIONAL MAGIST
|
November 21, 2019 |
|
R.K.JEEVA BHARATHI Vs. UNION OF INDIA
|
July 5, 2019 |
|
R.K.R.RAJASEKAR Vs. GOVERNMENT OF TAMIL NADU
|
March 29, 2019 |
|
R.K.VENKATARAMAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 28, 2019 |
|
R.KALPANA Vs. STATE OF TAMIL NADU
|
January 30, 2019 |
|
R.KANAGA Vs. K.RAJAGOPAL
|
December 16, 2019 |
|
R.KANAGARAJ Vs. VALLINATHAN
|
June 4, 2019 |
|
R.KANNA GANDHI Vs. RANJITH
|
September 16, 2019 |
|
R.KARMEGAM Vs. M.HARIHARASUDHAN
|
March 29, 2019 |
|
R.KARTHICK Vs. GOVERNMENT OF TAMIL NADU
|
February 6, 2019 |
|
R.KARUNAKARAN Vs. RANGASAMY MOTOR SERVICE
|
November 20, 2019 |
|
R.KIRUBA KANMANI Vs. L.RAJAN
|
June 17, 2019 |
|
R.KIRUTHIKA Vs. STATE OF TAMIL NADU
|
September 10, 2019 |
|
R.KIZHAVAN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
August 29, 2019 |
|
R.KRISHNAMMAL Vs. PRINCIPAL SECRETARY
|
July 16, 2019 |
|
R.KRISHNAMMAL Vs. COMMISSIONER
|
January 7, 2019 |
|
R.KRISHNAMOORTHY Vs. STATE OF TAMIL NADU
|
August 20, 2019 |
|
R.KRISHNAMURTHY Vs. MUTHAMIZH MUDHALVAN
|
December 30, 2019 |
|
R.KRISHNAN Vs. STATE THROUGH INSPECTOR OF POLICE
|
November 30, 2019 |
|
R.KRISHNAN Vs. STATE THROUGH INSPECTOR OF POLICE
|
October 30, 2019 |
|
R.KRITHIGA Vs. COMMISSIONER
|
February 1, 2019 |
|
R.KUMAR Vs. SECRETARY TO GOVERNMENT
|
March 22, 2019 |
|
R.KUMAR Vs. STATE OF TAMIL NADU
|
April 3, 2019 |
|
R.KUMAR Vs. PRESIDING OFFICER LABOUR COURT
|
August 29, 2019 |
|
R.KUMAR Vs. DISTRICT COLLECTOR
|
September 12, 2019 |
|
R.KUNJU Vs. SECRETARY TO GOVERNMENT
|
April 8, 2019 |
|
R.KUPPAMMAL Vs. MANAGING DIRECTOR CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD
|
September 13, 2019 |
|
R.L.SIVA SUBRAMANI Vs. K.UMAPATHY
|
January 7, 2019 |
|
R.LAKSHMANAN Vs. SRI HARI ENTERPRISES
|
August 6, 2019 |
|
R.LAKSHMANAN Vs. STATE
|
May 8, 2019 |
|
R.LAKSHMI Vs. DISTRICT COLLECTOR
|
June 6, 2019 |
|
R.LAKSHMI AMMAL Vs. N.DEVIKALA
|
March 15, 2019 |
|
R.LAKSHMI PRABHA Vs. THE GENERAL MANAGER
|
June 18, 2019 |
|
R.M. KRISHNAN CHETTIAR Vs. S. SOUNDARRAJAN
|
June 20, 2019 |
|
R.M. MURUGESWARI Vs. K. SHIVA @ SHIVARAMAN
|
April 1, 2019 |
|
R.M.BABU MURUGAVEL Vs. CHIEF ELECTION COMMISSIONER
|
April 1, 2019 |
|
R.M.CHITRA Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
February 1, 2019 |
|
R.MADHAVI Vs. SUPERINTENDING ENGINEER
|
April 15, 2019 |
|
R.MAHENDRAN Vs. SECRETARY TO GOVERNMENT
|
January 31, 2019 |
|
R.MANI Vs. STATE OF TAMIL NADU
|
November 7, 2019 |
|
R.MANIKANDAN Vs. PRADEEP YADAV
|
September 19, 2019 |
|
R.MANIVANNAN Vs. MANAGING DIRECTOR
|
July 10, 2019 |
|
R.MANJULA Vs. HOME SECRETARY SECRETARIAT
|
December 30, 2019 |
|
R.MARIAMMAL Vs. PRINCIPAL SECRETARY/SPECIAL COMMISSIONER
|
November 6, 2019 |
|
R.MARIAPPAN Vs. STATE OF TAMIL NADU
|
April 30, 2019 |
|
R.MARUTHI KUMAR Vs. COMMISSIONER GREATER CHENNAI CORPORATION
|
March 4, 2019 |
|
R.MARY SELVABAI Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 13, 2019 |
|
R.MATHIVANAN Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 20, 2019 |
|
R.MEERA Vs. PRINCIPLE SECRETARY TO GOVERNMENT
|
April 8, 2019 |
|
R.MICHAEL RAJ Vs. SUPERINTENDENT OF POLICE
|
January 2, 2019 |
|
R.MOHAN Vs. DISTRICT COLLECTOR
|
January 24, 2019 |
|
R.MOHANDOSS Vs. GOVERNMENT OF TAMIL NADU
|
April 5, 2019 |
|
R.MOHANRAJ Vs. STATE OF TAMIL NADU
|
October 23, 2019 |
|
R.MUNIYANDI Vs. DISTRICT COLLECTOR
|
May 8, 2019 |
|
R.MUNIYANDI @ CHANDRAN Vs. DISTRICT REVENUE OFFICER
|
September 13, 2019 |
|
R.MURALI Vs. STATE
|
September 20, 2019 |
|
R.MURUGESAN Vs. M/S PIDILITE INDUSTRIES LTD
|
November 27, 2019 |
|
R.MUTHULAKSHMI Vs. COMMISSIONER OF TOWN PANCHAYATS
|
April 16, 2019 |
|
R.NADARAJAN Vs. UNION OF INDIA
|
December 2, 2019 |
|
R.NALLAPERUMAL PILLAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
November 27, 2019 |
|
R.NALLUSAMY Vs. S.CHITRA DEVI
|
February 28, 2019 |
|
R.NARAJA Vs. STATE OF TAMIL NADU
|
November 5, 2019 |
|
R.NAVAJOTHI Vs. CHIEF EDUCATIONAL OFFICER
|
March 20, 2019 |
|
R.NAVAMURTHY Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
October 4, 2019 |
|
R.NEHRU Vs. SECRETARY TO GOVERNMENT
|
July 16, 2019 |
|
R.P. RATHINAM Vs. RENGAMANI
|
June 4, 2019 |
|
R.P.ILANGO Vs. STATE OF TAMIL NADU
|
December 12, 2019 |
|
R.P.SARATHY Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 20, 2019 |
|
R.PALANIAPPAN Vs. REGIONAL ACCOUNTS OFFICER (AUDIT) SCHOOL EDUCATION DEPARTMENT
|
June 6, 2019 |
|
R.PALANISAMY Vs. INSPECTOR OF LABOUR,
|
October 24, 2019 |
|
R.PALANISWAMY Vs. S.I.JAGADEESAN
|
February 1, 2019 |
|
R.PALANIVEL Vs. V.E.VADAMANI
|
April 11, 2019 |
|
R.PANDI @ PANDIAN Vs. STATE
|
November 7, 2019 |
|
R.PANDIYAN Vs. STATE OF TAMIL NADU
|
April 24, 2019 |
|
R.PARAMESHWARI Vs. INSPECTOR OF POLICE
|
September 4, 2019 |
|
R.PARTHIBAN Vs. DISTRICT COLLECTOR VELLORE DISTRICT
|
May 8, 2019 |
|
R.PAULRAJ Vs. STATE OF TAMIL NADU
|
June 20, 2019 |
|
R.PONNI Vs. ASSISTANT ENGINEER
|
December 30, 2019 |
|
R.POONGODI Vs. ANNAMALAI UNIVERSITY
|
March 12, 2019 |
|
R.PUNITHA Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
|
November 18, 2019 |
|
R.RAJA Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
|
November 26, 2019 |
|
R.RAJA Vs. DISTRICT COLLECTOR
|
April 11, 2019 |
|
R.RAJA @ NEEDLE RAJA Vs. DIRECTOR GENERAL OF POLICE OFFICE
|
April 24, 2019 |
|
R.RAJALAKSHMI Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED
|
June 18, 2019 |
|
R.RAJAPANDIAN Vs. STATE OF TAMILNADU
|
December 10, 2019 |
|
R.RAJARAM Vs. DIRECTOR GENERAL OF POLICE
|
July 18, 2019 |
|
R.RAJARAMAN Vs. CHIEF ENGINEER
|
April 2, 2019 |
|
R.RAJASELVAN Vs. STATE OF TAMIL NADU
|
January 31, 2019 |
|
R.RAJENDRAN Vs. R.MURUGAN (DIED)
|
January 22, 2019 |
|
R.RAJKUMAR Vs. UNION OF INDIA,
|
March 14, 2019 |
|
R.RAJU Vs. WIPRO LIMITED
|
March 19, 2019 |
|
R.RAMACHANDRAN Vs. MANAGING DIRECTOR
|
March 4, 2019 |
|
R.RAMADAS Vs. NLC INDIA LTD.
|
November 14, 2019 |
|
R.RAMESH Vs. D.PALANISAMY
|
November 14, 2019 |
|
R.RAMESH Vs. SECRETARY TO GOVERNMENT
|
January 31, 2019 |
|
R.RANJITHKUMAR Vs. P.E.JAMBULINGAM (DECEASED)
|
March 5, 2019 |
|
R.RASA Vs. STATE OF TAMIL NADU
|
April 12, 2019 |
|
R.RAVI Vs. GOVERNMENT OF TAMIL NADU
|
April 15, 2019 |
|
R.RAVI Vs. JOINT DIRECTOR PUBLIC HEALTH DEPARTMENT
|
June 11, 2019 |
|
R.RENGANATHAN Vs. STATE OF TAMIL NADU
|
April 4, 2019 |
|
R.S.SORNAM Vs. RATHINAM
|
October 18, 2019 |
|
R.SADHASIVAM Vs. STATE OF TAMIL NADU
|
April 12, 2019 |
|
R.SAKEELA Vs. THE SECRETARY TO GOVERNMENT
|
July 30, 2019 |
|
R.SAKTHIVELU Vs. DIRECTOR GANDHIGRAM INSTITUTE OF RURAL HEALTH AND FAMILY WELFARE TRUST
|
December 6, 2019 |
|
R.SAMBOSHINI Vs. AGRICULTURAL PRODUCTION COMMISSIONER
|
April 15, 2019 |
|
R.SANGILI Vs. ASSISTANT DIRECTOR
|
July 16, 2019 |
|
R.SANGU ALIAS SANGU PILLAI Vs. VANNICHI AMMAL
|
January 23, 2019 |
|
R.SANTHI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
|
July 12, 2019 |
|
R.SARASWATHI Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
April 11, 2019 |
|
R.SARAVANAKUMAR Vs. MANAGEMENT BHARAT HEAVY ELECTRICAL LIMITED
|
July 16, 2019 |
|
R.SARAVANAN Vs. GOVERNMENT OF TAMIL NADU
|
July 11, 2019 |
|
R.SARAVANAN Vs. INSPECTOR OF POLICE
|
January 31, 2019 |
|
R.SARAVANAN Vs. SAKTHIVEL
|
December 19, 2019 |
|
R.SARDAR BASHA Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
June 24, 2019 |
|
R.SEERANGAM Vs. GOVERNMENT OF INDIA
|
September 30, 2019 |
|
R.SEKARAN Vs. DISTRICT COLLECTOR
|
February 21, 2019 |
|
R.SELVAKUMAR Vs. GOVERNMENT OF TAMIL NADU
|
April 15, 2019 |
|
R.SELVARANI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
|
April 23, 2019 |
|
R.SELVARASU Vs. INSPECTOR OF POLICE
|
January 31, 2019 |
|
R.SENTHIL KUMAR Vs. PRINCIPAL SECRETARY HOME
|
November 7, 2019 |
|
R.SENTHILKUMAR Vs. S.KALIAPPAN
|
December 30, 2019 |
|
R.SENTHILKUMAR Vs. THE REGIONAL PASSPORT OFFICER
|
June 26, 2019 |
|
R.SENTHILKUMAR Vs. CHIEF GENERAL MANAGER TOWNSHIP ADMINISTRATION
|
April 5, 2019 |
|
R.SENTHILKUMAR Vs. GOVERNMENT OF TAMIL NADU
|
August 20, 2019 |
|
R.SENTHILKUMAR Vs. GOVERNMENT OF TAMIL NADU
|
August 28, 2019 |
|
R.SESHASAYEE Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
|
June 26, 2019 |
|
R.SHANKAR Vs. STATE OF TAMIL NADU
|
March 11, 2019 |
|
R.SHANKAR Vs. GOVERNMENT OF TAMILNADU
|
September 23, 2019 |
|
R.SHANKARLAL Vs. R.KUSHALRAJ
|
November 27, 2019 |
|
R.SHANMUGAM Vs. STATE
|
November 25, 2019 |
|
R.SHANTHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
October 18, 2019 |
|
R.SHANTHI Vs. DIRECTOR DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES
|
October 1, 2019 |
|
R.SHIBU KUMAR Vs. GEORGE VINSLY
|
September 6, 2019 |
|
R.SILAMBARASAN Vs. SUB INSPECTOR OF POLICE,
|
September 5, 2019 |
|
R.SIVAKALA Vs. D.SETHURAM
|
May 30, 2019 |
|
R.SIVAKALA Vs. D.SETHURAM
|
April 11, 2019 |
|
R.SIVAKUMAR Vs. DISTRICT REVENUE OFFICER
|
June 4, 2019 |
|
R.SORNAMONI Vs. THANKALAKSHMI
|
November 1, 2019 |
|
R.SRIDHARAN Vs. DISTRICT COLLECTOR
|
April 11, 2019 |
|
R.SRINIVASAN Vs. V.HEMAPRIYA
|
November 22, 2019 |
|
R.SUBBIAN Vs. BALAJI THEATRE PVT. LTD.
|
September 12, 2019 |
|
R.SUBBULAKSHMI Vs. ASSISTANT DIVISIONAL ENGINEER
|
December 2, 2019 |
|
R.SUBBULAKSHMI Vs. THE STATE OF TAMILNADU
|
June 10, 2019 |
|
R.SUBRAMANIAN Vs. ASSISTANT DIRECTOR
|
April 16, 2019 |
|
R.SUBRAMANIAN Vs. TAMILNADU STATE TRANSPORT CORPORATION LTD
|
December 10, 2019 |
|
R.SUDHA Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
June 28, 2019 |
|
R.SUTHA Vs. STATE OF TAMIL NADU
|
December 5, 2019 |
|
R.THANGARAJ Vs. SUPERINTENDENT OF POLICE MADURAI DISTRICT
|
December 2, 2019 |
|
R.THANGARAJU (DIED) Vs. A.DEVAMURTHY
|
April 9, 2019 |
|
R.THILLAIRAJ Vs. DISTRICT REGISTRAR(SOCIETIES)
|
September 9, 2019 |
|
R.THIRISANGU Vs. INSPECTOR OF POLICE
|
June 12, 2019 |
|
R.THIRUPPATHI Vs. SUPERINTENDENT OF POLICE
|
January 18, 2019 |
|
R.THIRUVENGADAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 9, 2019 |
|
R.THYAGARAJAN Vs. CENTRAL PROVIDENT FUND COMMISSIONER
|
August 30, 2019 |
|
R.UMAPATHI Vs. DISTRICT COLLECTOR DISTRICT COLLECTORATE
|
April 25, 2019 |
|
R.UMASANKAR Vs. DIRECTOR GENERAL OF POLICE
|
June 14, 2019 |
|
R.USHA RANI Vs. TAMILNADU STATE LEVEL SCRUTINY COMMITTEE
|
February 7, 2019 |
|
R.V. CHELLADURAI Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI DISTRICT
|
January 28, 2019 |
|
R.V.BETARAJAN Vs. GOVERNMENT OF TAMIL NADU
|
April 27, 2019 |
|
R.V.JEEVANRAM Vs. T.MUTHURAMAN
|
January 8, 2019 |
|
R.VADIVELU Vs. COMMISSIONER CORPORATION OF VELLORE
|
June 29, 2019 |
|
R.VAISNAVI Vs. GOVERNMENT OF PUDUCHERRY
|
April 22, 2019 |
|
R.VALARMATHI Vs. P.SRINIVASAN
|
November 20, 2019 |
|
R.VASUDEVAN Vs. WAY 2 WEALTH BROKERS PVT LTD.
|
October 3, 2019 |
|
R.VEERASWAMY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 30, 2019 |
|
R.VENKATRAMAN Vs. SECRETARY TO GOVERNMENT
|
June 7, 2019 |
|
R.VIDYA Vs. CHIEF ENGINEER (PLACEMENT) TAMIL NADU ELECTRICITY BOARD
|
September 17, 2019 |
|
R.VIJAYAKUMAR Vs. SECRETARY TO THE GOVERNMENT
|
December 9, 2019 |
|
R.VIJAYAN Vs. UNION OF INDIA
|
January 18, 2019 |
|
R.VINODKUMAR Vs. TAMIL NADU ELECTRICITY GENERATION
|
November 4, 2019 |
|
R.VINOTH KUMAR Vs. CHIEF ENGINEER PUBLIC WORKS DEPARTMENT
|
September 17, 2019 |
|
R.VISHAL Vs. DISTRICT COLLECTOR
|
June 18, 2019 |
|
R.VISWANATHAN @ MGR VISWANATHAN Vs. UNION OF INDIA
|
March 29, 2019 |
|
R.YUVARAJAN Vs. STATE OF TAMIL NADU
|
November 21, 2019 |
|
RAAGAA GOVERNMENT OFFICERS Vs. STATE OF TAMIL NADU
|
November 27, 2019 |
|
RAAHUL FOUNDATIONS PRIVATE LTD Vs. S.CHANDRABABU
|
February 28, 2019 |
|
RAANA CARIAPPA KALIANDA (MINOR) Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
August 2, 2019 |
|
RABIYA Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT AND ORS.
|
April 16, 2019 |
|
RADAAN TEXTILES Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, TIRUPUR DISTRICT, TIRUPUR
|
January 2, 2019 |
|
RADHA Vs. STATE
|
February 1, 2019 |
|
RADHA Vs. STATE OF TAMILNADU
|
March 19, 2019 |
|
RADHA KRISHNAN Vs. STATE: SUB-INSPECTOR OF POLICE, UTHANGARAI POLICE STATION
|
July 11, 2019 |
|
RADHABAI Vs. GANESAN
|
November 8, 2019 |
|
RADHAKRISHNAN Vs. SPECIAL DEPUTY TAHSILDAR, MINES AND MINERALS, COLLECTORATE, VILLUPURAM
|
February 18, 2019 |
|
RADHAKRISHNAN Vs. VELLAIYAN
|
July 8, 2019 |
|
RADHAKRISHNAN Vs. STATE
|
March 6, 2019 |
|
RADHAKRISHNAN Vs. UNION OF INDIA
|
July 24, 2019 |
|
RADHAMANI Vs. STATE
|
September 27, 2019 |
|
RADJAN Vs. STATE
|
March 21, 2019 |
|
RADU Vs. STATE
|
April 25, 2019 |
|
RAFI AHMED Vs. MUNTHASIR
|
October 10, 2019 |
|
RAGHAV INDUSTRIES LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
March 12, 2019 |
|
RAGHAVAN GANESAN Vs. UNION OF INDIA
|
July 18, 2019 |
|
RAGHAVENDRA THUKARAM Vs. UNION OF INDIA
|
July 18, 2019 |
|
RAGHU PRAKASH Vs. STATE
|
February 28, 2019 |
|
RAHAMATH BI Vs. JAMILABIVI
|
December 18, 2019 |
|
RAHISH KHAN Vs. HDB FINANCIAL SERVICES LIMITED
|
January 22, 2019 |
|
RAHMATH NISHA Vs. ADDITIONAL DIRECTOR GENERAL OF PRISON
|
May 28, 2019 |
|
RAHMATH NISHA Vs. ADDITIONAL DIRECTOR GENERAL OF PRISON
|
June 1, 2019 |
|
RAILWAY EMPLOYEES CO-OPERATIVE SOCIETY STAFF UNION Vs. GOVERNMENT OF INDIA
|
September 16, 2019 |
|
RAJ BAI ANUSUYA DEVI GULACHA MEMORIAL CHARITABLE TRUST Vs. REGISTRAR DEBTS RECOVERY APPELLATE TRIBUNAL
|
June 10, 2019 |
|
RAJ KUMAR Vs. STATE
|
November 29, 2019 |
|
RAJ VIDEO VISION Vs. M/S BALA MOVIES
|
October 1, 2019 |
|
RAJA Vs. STATE OF TAMIL NADU
|
June 17, 2019 |
|
RAJA Vs. SUPERINTENDENT OF POLICE TRICHY DISTRICT
|
September 10, 2019 |
|
RAJA Vs. STATE
|
January 30, 2019 |
|
RAJA Vs. STATE
|
March 14, 2019 |
|
RAJA Vs. SUPERINTENDENT OF POLICE, VILLUPURAM DISTRICT
|
July 26, 2019 |
|
RAJA Vs. VEDI RAJ
|
December 18, 2019 |
|
RAJA Vs. STATE
|
August 30, 2019 |
|
RAJA @ ARUMUGA PANDIAN @ROCKET RAJA Vs. COMMISSIONER OF POLICE
|
September 5, 2019 |
|
RAJA @ KARTHIKEYAN Vs. STATE
|
April 13, 2019 |
|
RAJA ENTERPRISES Vs. ASSISTANT COMMISSIONER (ST) POLLACHI (EAST) CIRCLE
|
September 25, 2019 |
|
RAJA GARDEN RESIDENCE OWNERS WELFARE ASSOCIATION Vs. MEMBER SECRETARYCHANDRA
|
January 11, 2019 |
|
RAJA JAYAPANDIAN Vs. THANGABHANUMATHI
|
April 12, 2019 |
|
RAJA MANICKAM Vs. ARULMIGHU RAJAGOPALASWAMI TEMPLE PUDUPALAYAM
|
February 22, 2019 |
|
RAJA RAJAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME (POLICE II) DEPARTMENT
|
September 17, 2019 |
|
RAJA SHOE MART Vs. DEPUTY STATE TAX OFFICER
|
April 3, 2019 |
|
RAJABASKAR SETHUPATHY Vs. THE REGIONAL TRANSPORT OFFICER, MADURAI DISTRICT
|
April 22, 2019 |
|
RAJAGANTHI Vs. KRISHNAN (DIED)
|
September 25, 2019 |
|
RAJAGOPAL Vs. PARTHASARATHY
|
May 23, 2019 |
|
RAJAGOPAL Vs. THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
July 3, 2019 |
|
RAJAGOPAL Vs. LAKSHMI
|
June 27, 2019 |
|
RAJAGOPAL Vs. SINOUVASSANE
|
January 4, 2019 |
|
RAJAGOPAL (DIED) Vs. DURAISAMY (DIED)
|
March 1, 2019 |
|
RAJAKILI Vs. STATE OF TAMIL NADU
|
April 1, 2019 |
|
RAJALAKSHMI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
December 9, 2019 |
|
RAJALAKSHMI Vs. PALANISAMY
|
August 19, 2019 |
|
RAJALAKSHMI Vs. YASMIN FATHIMA BEEVI
|
July 30, 2019 |
|
RAJALAKSMI Vs. STATE
|
January 28, 2019 |
|
RAJALINGAM Vs. STATE
|
April 9, 2019 |
|
RAJAMANI AMMAL (DECEASED) Vs. ANBAZHAGAN
|
January 9, 2019 |
|
RAJAMANICKAM Vs. INSPECTOR OF POLICE, ALANGUDI POLICE STATION
|
August 14, 2019 |
|
RAJAMANNAN Vs. REGISTRAR
|
November 7, 2019 |
|
RAJAN Vs. STATE
|
November 5, 2019 |
|
RAJAN Vs. STATE
|
July 22, 2019 |
|
RAJANGAM Vs. STATE
|
August 29, 2019 |
|
RAJAPALAYAM MILLS LTD Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES (REVISION PETITION)
|
April 10, 2019 |
|
RAJAPRAKASH Vs. STATE OF TAMILNADU
|
July 17, 2019 |
|
RAJASEKAR Vs. DEPUTY COMMISSIONER OF POLICE (L & O), COIMBATORE CITY, COIMBATORE
|
February 1, 2019 |
|
RAJASEKARAN Vs. KATHIRESA NADAR
|
July 27, 2019 |
|
RAJASELVAN Vs. SUB COLLECTOR CUM REVENUE DIVISIONAL OFFICER
|
May 13, 2019 |
|
RAJASIMAN Vs. STATE
|
April 29, 2019 |
|
RAJATHI Vs. PICHAI (DIED)
|
March 12, 2019 |
|
RAJAVE TEXTILES (P) LTD Vs. SUPERINTENDING ENGINEER, TANGEDCO
|
August 28, 2019 |
|
RAJAVEL Vs. COMMISSIONER OF POLICE, COIMBATORE
|
October 10, 2019 |
|
RAJDEEP ENERGIES PVT. LTD. Vs. RES Q TECHNOLOGIES PVT. LTD.
|
November 7, 2019 |
|
RAJENDIRRAN DHARMASIVAM Vs. UNION OF INDIA
|
November 1, 2019 |
|
RAJENDRA KUMAR GUPTA Vs. ASHOK KUMAR GUPTA
|
April 26, 2019 |
|
RAJENDRAN Vs. SAMBASIVA CHETTIAR
|
November 14, 2019 |
|
RAJENDRAN Vs. THE STATE
|
June 21, 2019 |
|
RAJENDRAN Vs. RAMASAMY
|
July 19, 2019 |
|
RAJENDRAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 11, 2019 |
|
RAJENDRAN Vs. STATENAGAPATTINAM
|
July 23, 2019 |
|
RAJESH TRADING COMPANY Vs. SECRETARY
|
January 9, 2019 |
|
RAJESHWARI Vs. SECRETARY TO THE GOVERNMENT
|
January 2, 2019 |
|
RAJESHWARI HOME DEVELOPERS INDIA (P) LTD Vs. DISTRICT REVENUE OFFICERSRINIVASAN
|
January 7, 2019 |
|
RAJESWARI Vs. COMMISSIONER OF POLICE
|
January 18, 2019 |
|
RAJESWARI Vs. STATE OF TAMIL NADU
|
March 12, 2019 |
|
RAJESWARI Vs. VAIRAVAN
|
November 1, 2019 |
|
RAJINI FOUNDATIONS PVT LTD. Vs. STATE OF TAMIL NADU
|
April 11, 2019 |
|
RAJIV GANDHI Vs. STATE
|
November 13, 2019 |
|
RAJIV KAUL Vs. GOVERNMENT OF TAMIL NADU
|
March 8, 2019 |
|
RAJIVA EXPORTS Vs. COMMISSIONER OF CUSTOMS CHENNAI II COMMISSIONERATE
|
March 18, 2019 |
|
RAJKUMAR Vs. REVENUE DIVISIONAL OFFICER
|
July 1, 2019 |
|
RAJKUMAR Vs. MANAGING DIRECTOR
|
March 5, 2019 |
|
RAJKUMAR Vs. N. RAMASAMY
|
July 19, 2019 |
|
RAJKUMAR S.METHA Vs. RENUKA DEVI
|
August 30, 2019 |
|
RAJKUMAR VIJAYALAKSHMI Vs. UNION OF INDIA
|
June 21, 2019 |
|
RAKESH Vs. STATE OF TAMIL NADU
|
January 3, 2019 |
|
RAKESH P SHETH Vs. INCOME TAX COMMISSIONER
|
June 3, 2019 |
|
RAKESHKOLANJI Vs. STATE OF TAMIL NADU
|
January 3, 2019 |
|
RAM KRISHAN KULWANT RAI HOLDINGS PVT. LTD. Vs. TAX RECOVERY OFFICER
|
June 28, 2019 |
|
RAMACHANDRA KUMAR Vs. INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, THOOTHUKUDI
|
February 1, 2019 |
|
RAMACHANDRAN Vs. MADURAI VEERAN
|
November 5, 2019 |
|
RAMACHANDRAN Vs. STATE
|
December 2, 2019 |
|
RAMACHANDRAN Vs. M SUNDARARAJAN
|
August 28, 2019 |
|
RAMACHANDRAN SUNDARARAJ Vs. UNION OF INDIA
|
August 2, 2019 |
|
RAMAGURU Vs. STATE
|
September 18, 2019 |
|
RAMAIYAN CHINNADURAI AND ORS. Vs. RAMAMIRTHAM
|
March 18, 2019 |
|
RAMAJAYAM Vs. STATE
|
April 25, 2019 |
|
RAMAKKAL AND ORS. Vs. PALANISAMY AND ORS.
|
July 18, 2019 |
|
RAMAKRISHNAN Vs. DISTRICT COLLECTOR, O/O. THE DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
|
July 5, 2019 |
|
RAMAKRISHNAN LAKSHMI Vs. UNION OF INDIA
|
November 20, 2019 |
|
RAMAKRISHNAN NAIR AND ORS. Vs. MUTHAIAN
|
September 19, 2019 |
|
RAMAKRISHNAN PONNIAH Vs. EARTH SYSTEM SCIENCE
|
January 18, 2019 |
|
RAMALINGAM Vs. DISTRICT COLLECTOR
|
June 20, 2019 |
|
RAMALINGAM Vs. JAYARAMAN AND ORS.
|
November 15, 2019 |
|
RAMALINGAM Vs. RATHINAMBAL
|
July 3, 2019 |
|
RAMALINGAM Vs. STATE OF TAMIL NADU
|
September 24, 2019 |
|
RAMALINGAM CONSTRUCTION COMPANY PVT LTD Vs. STATE OF TAMIL NADU
|
July 15, 2019 |
|
RAMAN KODHANDAPANI Vs. DISTRICT COLLECTOR COLLECTORATE BUILDING
|
April 29, 2019 |
|
RAMANAN DEVARAJULU Vs. UNION OF INDIA
|
October 22, 2019 |
|
RAMANATHAN Vs. STATE
|
October 10, 2019 |
|
RAMANATHAN Vs. STATE
|
July 16, 2019 |
|
RAMANATHAN RAJENDRAN Vs. SECRETARY MINISTRY OF CORPORATE AFFAIRS
|
June 24, 2019 |
|
RAMANI Vs. R.S.GOPALAN
|
April 29, 2019 |
|
RAMANI RESORTS AND HOTELS PVT. LTD. Vs. AUTHORISED OFFICER
|
September 5, 2019 |
|
RAMANI RESORTS AND HOTELS PVT. LTD. Vs. STATE BANK OF INDIA
|
December 19, 2019 |
|
RAMANIYAM REAL ESTATES (P) LTD. Vs. SECRETARY TO GOVT., HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
July 25, 2019 |
|
RAMAR Vs. STATE
|
July 27, 2019 |
|
RAMAR Vs. SUB-COLLECTOR CUM REVENUE DIVISIONAL OFFICER
|
July 3, 2019 |
|
RAMARAJ TRADING COMPANY P. LTD. Vs. STATE
|
June 3, 2019 |
|
RAMASAMI Vs. JEYA @ MUTHULAKSHMI
|
March 18, 2019 |
|
RAMASAMY Vs. SUB INSPECTOR OF POLICE
|
July 3, 2019 |
|
RAMASAMY Vs. SENATHIPATHY AND OTHER
|
June 4, 2019 |
|
RAMASAMY Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
|
January 10, 2019 |
|
RAMASAMY Vs. STATE BY THE INSPECTOR OF POLICE ERODE TALUK POLICE STATION ERODE
|
February 5, 2019 |
|
RAMASAMY Vs. STATE
|
November 7, 2019 |
|
RAMASAMY UDAYAR Vs. RAYAPPA UDAYAR
|
July 30, 2019 |
|
RAMASAMYRAMARAJ Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIESLTD
|
January 10, 2019 |
|
RAMASUBRAMANIAN Vs. SANKARANARAYANAN
|
January 25, 2019 |
|
RAMASWAMY GOUNDER Vs. ARUMUGAM
|
December 20, 2019 |
|
RAMASWAMY PILLAI HIGHER SECONDARY SCHOOL Vs. SECRETARY
|
November 15, 2019 |
|
RAMAYEE Vs. KASTHURI
|
April 4, 2019 |
|
RAMCO CEMENTS LTD Vs. UNION OF INDIA
|
August 29, 2019 |
|
RAMDASS Vs. COMMISSIONER OF POLICE
MADURI CITY
|
December 12, 2019 |
|
RAMELA RANGASAMY Vs. ASSISTANT COMMISSIONER
|
November 11, 2019 |
|
RAMESH Vs. UNION OF INDIA
|
December 13, 2019 |
|
RAMESH Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
|
July 31, 2019 |
|
RAMESH Vs. STATE
|
August 26, 2019 |
|
RAMESH Vs. DEPUTY SUPERINTENDENT OF POLICE, AMBASAMUDRAM TALUK, TIRUNELVELI DISTRICT
|
January 31, 2019 |
|
RAMESH Vs. STATE
|
July 11, 2019 |
|
RAMESH Vs. STATE
|
July 12, 2019 |
|
RAMESH Vs. STATE
|
April 27, 2019 |
|
RAMESH Vs. STATE THROUGH INSPECTOR OF POLICE
|
January 7, 2019 |
|
RAMESH Vs. RAMULU
|
November 27, 2019 |
|
RAMESH Vs. STATE
|
April 13, 2019 |
|
RAMESH Vs. STATE REP. BY INSPECTOR OF POLICE
|
February 15, 2019 |
|
RAMESH KUMAR Vs. REKHA R LUKED
|
November 1, 2019 |
|
RAMESH KUMAR @ CHEMPATTAIYAN Vs. STATE OF TAMIL NADU
|
January 3, 2019 |
|
RAMESH KUMAR JAIN Vs. SURESH KUMAR GOUD
|
July 18, 2019 |
|
RAMESH VENKAT Vs. NARASHIMHAN AND OTHERS
|
April 4, 2019 |
|
RAMKUMAR Vs. STATE
|
May 30, 2019 |
|
RAMKUMAR SRINIVASAN Vs. UNION OF INDIA
|
July 25, 2019 |
|
RAMU Vs. INSPECTOR OF POLICE
|
June 28, 2019 |
|
RAMUPILLAI KUPPURAJ Vs. INCOME TAX OFFICER, INTERNATIONAL TAXATION-1(2)
|
June 28, 2019 |
|
RANASINGH Vs. SECRETARY HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
December 13, 2019 |
|
RANE NSK STEERING SYSTEMS (P) LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
|
January 22, 2019 |
|
RANGABASHYAM Vs. RAMESH
|
July 23, 2019 |
|
RANGAN Vs. STATE REP BY INSPECTOR OF POLICE
|
January 11, 2019 |
|
RANGANATHAN Vs. RAJAVEL
|
February 27, 2019 |
|
RANGANAYAGI Vs. RAMASAMY
|
December 11, 2019 |
|
RANGANAYAKI Vs. MEMBER SECRETARY
|
November 6, 2019 |
|
RANGANAYAKIAMMAL Vs. GOVERNMENT OF TAMIL NADU
|
January 28, 2019 |
|
RANGARAJ ISPAT INDUSTRIES P LTD Vs. STATE OF TAMIL NADU REPRESENTED
|
August 1, 2019 |
|
RANGARAJAN NARASIMHAN Vs. COMMISSIONER
|
June 18, 2019 |
|
RANGIAH CHETTIAR AND KEMPAMMAL Vs. AUTHORISED OFFICER & ASST
|
October 15, 2019 |
|
RANGIAH CHETTIAR AND KEMPAMMAL TRUST Vs. AUTHORISED OFFICER AND ASST. GENERAL MANAGER, PUNJAB NATIONAL BANK AND ORS.
|
October 15, 2019 |
|
RANI Vs. KALIDAS
|
January 30, 2019 |
|
RANI Vs. PADMAVATHY
|
November 25, 2019 |
|
RANI Vs. SUBRAMANI
|
March 21, 2019 |
|
RANIPET GRIEVES EMPLOYEES'S UNION` Vs. ADDITIONAL COMMISSIONER OF LABOUR
|
December 19, 2019 |
|
RANIPET LABOUR UNION Vs. ROCA RANIPET LABOUR UNION
|
April 8, 2019 |
|
RANJANI Vs. SECRETARY TO GOVERNMENT HOME
|
March 14, 2019 |
|
RANJINI (DECEASED) Vs. SELVI A.PANCHAVARNAM
|
March 28, 2019 |
|
RANJITH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
July 2, 2019 |
|
RANJITH @ RANJITH KUMAR Vs. STATE OF TAMIL NADU,
|
July 25, 2019 |
|
RANJITH KUMAR Vs. STATE
|
November 18, 2019 |
|
RANJITHKUMAR Vs. STATE
|
February 25, 2019 |
|
RANVIR R SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 28, 2019 |
|
RASA KHANNU Vs. RAJASEKARAN
|
October 3, 2019 |
|
RASAPPAN Vs. S K MARAPPAN
|
January 21, 2019 |
|
RASATHIAMMAL Vs. N. MURUGASAMY
|
January 21, 2019 |
|
RASHEED HAZARAN BIHAROON Vs. UNION OF INDIA
|
July 17, 2019 |
|
RATANLAL CHOUDARY BAGTHARAM CHOUDARY Vs. UNION OF INDIA
|
July 18, 2019 |
|
RATHINA KUMAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 16, 2019 |
|
RATHINA MEENAKSHI Vs. PERUMAL
|
December 13, 2019 |
|
RATHINAMBAL Vs. STATE
|
November 11, 2019 |
|
RAVANAN Vs. INSPECTOR OF POLICE
|
April 24, 2019 |
|
RAVEENDRAN Vs. STATE
|
January 7, 2019 |
|
RAVEENTHIRAN Vs. R D SHANMUGAM
|
February 20, 2019 |
|
RAVI Vs. THE INSPECTOR OF FACTORIES HOSUR, DHARMAPURI DISTRICT
|
January 24, 2019 |
|
RAVI Vs. STATE
|
July 9, 2019 |
|
RAVI Vs. STATE
|
September 12, 2019 |
|
RAVI Vs. STATE BY INSPECTOR OF POLICE
|
June 20, 2019 |
|
RAVI Vs. STATE
|
January 19, 2019 |
|
RAVI AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
July 25, 2019 |
|
RAVI ARUVAN Vs. UNION OF INDIA
|
November 28, 2019 |
|
RAVICHANDRAN Vs. THULASIAMMAL
|
April 9, 2019 |
|
RAVIKUMAR Vs. STATE REPRESENTED BY, THE INSPECTOR OF POLICE, MADURAI CITY
|
October 24, 2019 |
|
RAVIKUMAR Vs. STATE
|
March 18, 2019 |
|
RAVINDRA GETTU Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
August 14, 2019 |
|
RAVINDRA KUMAR Vs. STATE
|
January 30, 2019 |
|
RAVINDRAN Vs. STATE
|
July 25, 2019 |
|
RAYAPPAN Vs. SECRETARY TO GOVERNMENT, HOME
|
September 12, 2019 |
|
RBL HOTELS PRIVATE LIMITED Vs. ASSISTANT REVENUE OFFICER
|
March 29, 2019 |
|
REALTY ASSOCIATES Vs. ASSISTANT GENERAL MANAGER & AUTHORISED OFFICER
|
November 12, 2019 |
|
RED CHILLIES EXPORTS Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
June 18, 2019 |
|
REDINGTON INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 30, 2019 |
|
REETHA JOHNSON Vs. UNION OF INDIA
|
June 20, 2019 |
|
REFEX ENERGY LTD. Vs. UNION OF INDIA
|
December 18, 2019 |
|
REFEX INDUSTRIES PVT. LTD. Vs. CHIEF COMMISSIONER OF CUSTOMS
|
November 27, 2019 |
|
REGENPOWERTECH PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 4, 2019 |
|
REGIONAL DIRECTOR Vs. NAHAR FINANCE & LEASING LIMITED
|
April 22, 2019 |
|
REGIONAL DIRECTOR Vs. B.SAMPATH
|
April 16, 2019 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. S.SENTHIL @ SAKTHIVEL
|
April 5, 2019 |
|
REGIONAL FOREST CONSERVATOR Vs. K.AMMANALINGAM
|
November 27, 2019 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. DECCAN ENTERPRISES
|
November 7, 2019 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. TUTICORIN PORT TRUST
|
December 18, 2019 |
|
REGIONAL PROVIDENT FUND COMMISSIONER, E.P.F.O. Vs. PRESIDING OFFICER, E.P.F.A. TRIBUNAL
|
February 12, 2019 |
|
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES' PROVIDENT FUND ORGANISATION Vs. HIVELM INDUSTRIES AND ORS.
|
November 7, 2019 |
|
REGISTRAR Vs. DEPUTY DIRECTOR GENERAL
|
November 21, 2019 |
|
REGISTRAR (JUDICIAL) Vs. STATE
|
October 22, 2019 |
|
REGISTRAR (JUDICIAL) Vs. G.MANOHARAN
|
April 27, 2019 |
|
REGISTRAR (JUDICIAL), MADURAII BENCH OF MADRAS HIGH COURT, MADURAI Vs. STATE OF TAMIL NADU
|
January 24, 2019 |
|
REGISTRAR, NATIONAL INSTITUTE OF FASHION TECHNOLOGY Vs. SAM D. RAJA PRABHU
|
November 21, 2019 |
|
REGISTRAR, TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY Vs. H. PRIYADHARSHINI
|
February 11, 2019 |
|
REJI ABRAHAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 24, 2019 |
|
REJINA Vs. SECRETARY TO GOVERNMENT
|
April 9, 2019 |
|
REKA Vs. KARTHIKEYAN
|
June 27, 2019 |
|
REKHA Vs. T.KUMAR
|
January 30, 2019 |
|
RELIANCE BIG ENTERTAINMENT PRIVATE LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED
|
January 25, 2019 |
|
RELIANCE GENERAL INSURANCE CO. LTD Vs. PADMA
|
September 6, 2019 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. S. SANTHANA KRISHNAN AND ORS.
|
August 16, 2019 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ASHOKAN
|
January 29, 2019 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. B. PRABAKARAN
|
March 15, 2019 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. KALIYAMMAL
|
December 2, 2019 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. MEENA
|
February 25, 2019 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. G. MURUGAN
|
July 18, 2019 |
|
RELIANCE JIO INFOCOM LTD. Vs. INSPECTOR OF POLICE, SIPCOT POLICE STATION, THOOTHUKUDI DISTRICT
|
September 20, 2019 |
|
RELIANCE JIO INFOCOMM LIMITED Vs. SUPERINTENDENT OF POLICE
|
September 4, 2019 |
|
RELIANCE JIO INFOCOMM LIMITED Vs. SUPERINTENDENT OF POLICE
|
June 13, 2019 |
|
RELIANCE JIO INFOCOMM LIMITED Vs. DEPUTY SUPERINTENDENT OF POLICE
|
April 24, 2019 |
|
RELIANCE JIO INFOCOMM LTD. Vs. TELECOM DISPUTES SETTLEMENT AND APPELLATE TRIBUNAL
|
November 14, 2019 |
|
RELIANCE JIOINFOCOMM LTD. Vs. DEPUTY SUPERINTENDENT OF POLICE, COIMBATORE, COIMBATORE DISTRICT
|
June 7, 2019 |
|
RENGAMMAL Vs. SOWDAMMAL
|
November 11, 2019 |
|
RENGAMMAL Vs. A.J.SATHIYANESAN
|
April 12, 2019 |
|
RENGAMMAL Vs. STATE OF TAMIL NADU
|
July 19, 2019 |
|
RENGASAMY Vs. BALAGURU
|
April 23, 2019 |
|
RENGASWAMY EDUCATIONAL TRUST Vs. GOVERNMENT OF INDIA
|
August 1, 2019 |
|
RENOWNED AUTO PRODUCTS MANUFACTURERS LIMITED. Vs. PRESIDING OFFICER
|
November 18, 2019 |
|
RENOWNED AUTO PRODUCTS MANUFACTURERS LTD. Vs. PRESIDING OFFICER
|
November 13, 2019 |
|
RENU VIPUL HINDOCHA Vs. UNION OF INDIA
|
November 28, 2019 |
|
RENUKA LEATHER TRADERS Vs. STATE OF TAMIL NADU
|
November 8, 2019 |
|
RETCHANYAPRABHU Vs. SUPERINTENDENT OF POLICE TRICHY DISTRICT
|
December 20, 2019 |
|
REV. S. IMMANUEL DEVAKADATCHAM Vs. D.S. LUTHER
|
October 4, 2019 |
|
REV.S.IMMANUEL DEVAKADATCHAM Vs. PROF.D.S.LUTHER
|
January 25, 2019 |
|
REVATHI Vs. KATHAN
|
July 12, 2019 |
|
REVATHI Vs. GOVERNMENT OF TAMIL NADU
|
July 2, 2019 |
|
REVENUE BAR ASSOCIATION Vs. UNION OF INDIA
|
September 20, 2019 |
|
RINGO CARGO CARE Vs. COMMISSIONER OF CUSTOMS (CHENNAI-IV)
|
July 11, 2019 |
|
RISA AHAMED Vs. TAHSILDAR
|
January 18, 2019 |
|
RITHA SABAPATHY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 19, 2019 |
|
RM KARUPPAIAH AMBALAM Vs. TAHSILDAR, TIRUPATHUR TALUK
|
February 18, 2019 |
|
ROBINSON Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 8, 2019 |
|
ROCA RANIPET LABOUR UNION REP BY ITS SECRETARY Vs. RANIPET LABOUR UNION REP BY ITS SECRETARY
|
March 8, 2019 |
|
ROHIN KUMAR Vs. DISTRICT COLLECTOR
|
May 16, 2019 |
|
ROHINI MILLS (P) LTD. Vs. CUSTOMS EXCISE AND SERVICE TAX
|
June 10, 2019 |
|
ROHINI TEXTILE INDUSTRY PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
August 21, 2019 |
|
ROHLIG INDIA PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION CHENNAI-14
|
January 29, 2019 |
|
RONALD Vs. STATE
|
October 10, 2019 |
|
ROOPA Vs. SUPERINTENDENT OF POLICE, KRISHNAGIRI DISTRICT
|
February 15, 2019 |
|
ROSE GARDEN MATRIC HIGHER SECONDARY SCHOOL Vs. DIRECTOR
|
February 19, 2019 |
|
ROSHAN COMMERCIAL TRADERS (P) LTD. Vs. STATE OF TAMIL NADU
|
January 24, 2019 |
|
ROYAL IMPEX Vs. COMMISSIONER OF CUSTOMS CHENNAI II
|
February 27, 2019 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. K.SARASWATHI
|
January 2, 2019 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. K.RUKAMNI
|
December 12, 2019 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. S.DEIVANAI
|
November 14, 2019 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. KALIYAMURTHY
|
August 22, 2019 |
|
ROYAL SUNDARAM ALLIANCE INSURNCE CO LTD Vs. S. VANI
|
June 27, 2019 |
|
ROYAL SUNDARAM GENERAL INSURANCE CO. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, LARGE TAX PAYER UNIT-1
|
July 26, 2019 |
|
ROYALE CHENNAI REALTORS Vs. VGN DEVELOPERS PVT. LTD.
|
November 21, 2019 |
|
RPN ENGINEERS CHENNAI PRIVATE LIMITED Vs. UNION OF INDIA
|
March 19, 2019 |
|
RPN ENGINEERS CHENNAI PVT. LTD. Vs. CHIEF ENGINEER METROPOLITAN TRANSPORT PROJECT (RAILWAYS)
|
April 2, 2019 |
|
RPP BLUE METALS Vs. STATE OF TAMIL NADU
|
July 16, 2019 |
|
RUBANA JESINTHA HEPCIBA Vs. P. VIJAY
|
October 15, 2019 |
|
RUBINETTERIE BRESCIANE BONOMI SPA Vs. M/S. LEHRY INSTRUMENTATION & VALVES PVT. LTD.
|
November 21, 2019 |
|
RUBINETTERIE BRESCIANE BONOMI SPA, GUSSAGO, BRESCIA (ITALIA) Vs. LEHRY INSTRUMENTATION & VALVES PVT LTD
|
January 31, 2019 |
|
RUKMANI Vs. SURVEYOR, THIRUMANGALAM TALUK, MADURAI DISTRICT
|
June 13, 2019 |
|
S AJIT KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
August 9, 2019 |
|
S ALAGURAJAN Vs. SECRETARY, UNIVERSITY GRANTS COMMISSION (UGC)
|
March 29, 2019 |
|
S ANNAPOORNI Vs. K VIJAY
|
March 8, 2019 |
|
S ANTONY RAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTDADMINISTRATOR
|
January 4, 2019 |
|
S ARUN Vs. REGISTRAR OF CO-OPERATIVE SOCIETY (HOUSING), CHENNAI
|
September 17, 2019 |
|
S AYYAPPAN Vs. STATE
|
June 25, 2019 |
|
S B GANDHI Vs. SUPERINTENDENT OF POLICE
|
June 27, 2019 |
|
S BABU Vs. STATE OF TAMIL NADU
|
August 28, 2019 |
|
S BALACHANDRAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
July 8, 2019 |
|
S CHANDRASEKARAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS (HOFF)
|
February 4, 2019 |
|
S CHANDRIKA Vs. STATE OF TAMIL NADU
|
April 9, 2019 |
|
S DAKSHINAMOORTHY Vs. E JANAKI
|
August 6, 2019 |
|
S DAKSHNAMURTHY Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
|
June 27, 2019 |
|
S DEVI Vs. V ANBURAJ
|
March 13, 2019 |
|
S DHEERAN Vs. GOVERNMENT OF TAMIL NADU
|
August 22, 2019 |
|
S DORAI Vs. CHAIRMAN, CHENNAI PORT TRUST
|
April 12, 2019 |
|
S EZHIL Vs. TAHSILDAR AMBATTUR DIVISION, THIRUVALLUR DISTRICT
|
August 2, 2019 |
|
S GANAPATHY Vs. MANAGING DIRECTOR & CHIEF EXECUTIVE OFFICER(NKG)
|
January 10, 2019 |
|
S GANESH (MINOR) REP BY HIS FATHER J SIVAKUMAR Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
|
August 1, 2019 |
|
S GOUTHAM CHAND Vs. DISTRICT REVENUE OFFICER
|
February 5, 2019 |
|
S JAYAKUMAR Vs. UNION OF INDIA, MINISTRY OF RAILWAYS
|
February 12, 2019 |
|
S JEYANTHI Vs. UNION OF INDIA
|
June 17, 2019 |
|
S KAMATCHI Vs. R THIAYAGARAJAN
|
March 6, 2019 |
|
S KANNAN Vs. STATE REPRESENTED BY, DEPUTY SUPERINTENDENT OF POLICE
|
March 20, 2019 |
|
S KANTHAMANI Vs. DISTRICT COLLECTOR
|
January 3, 2019 |
|
S KARTHIK Vs. STATE OF TAMIL NADU
|
February 12, 2019 |
|
S KRISHNAMURTHY Vs. UNION OF INDIA
|
July 25, 2019 |
|
S KUMARVELU Vs. UNION OF INDIA
|
September 6, 2019 |
|
S LINGAMURTHY Vs. ROSE AMMAL
|
August 9, 2019 |
|
S M KUPPAN Vs. PRINCIPAL DISTRICT JUDGE
|
August 21, 2019 |
|
S M RAFIQ AHAMED Vs. STATE
|
June 24, 2019 |
|
S M SHARMILA Vs. COMMISSIONER CORPORATION OF CHENNAI
|
July 15, 2019 |
|
S MALATHI (MINOR) Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY
|
September 10, 2019 |
|
S MANOHARAN Vs. DISTRICT REGISTRAR, TIRUPPUR REGISTRATION DISTRICT
|
March 29, 2019 |
|
S MUNEER HUSSAIN Vs. JANAB S SYED NAWSHAD
|
September 19, 2019 |
|
S MURALIDHARAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
September 19, 2019 |
|
S MURUGAN Vs. C RAJAMMAL
|
July 3, 2019 |
|
S MUTHUKUMARASAMI Vs. TAMIL NADU STATE LEGAL SERVICES AUTHORITY
|
March 29, 2019 |
|
S N AANDAMUTHU Vs. PALANISAMY GOUNDER
|
April 27, 2019 |
|
S NAGARAJ Vs. ADDITIONAL CHIEF SECRETARY TO HONBLE GOVERNOR, CHENNAI
|
July 31, 2019 |
|
S NALINI Vs. STATE OF TAMIL NADU
|
August 29, 2019 |
|
S NALINI Vs. STATE OF TAMIL NADU
|
July 5, 2019 |
|
S NALINI W/O SRIHARAN Vs. GOVERNOR OF TAMIL NADU
|
July 18, 2019 |
|
S NANDHINI Vs. STATE INSPECTOR OF POLICE, ECONOMIC OFFENCE WING-II
|
January 22, 2019 |
|
S NATARAJAN Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT MADRAS
|
August 7, 2019 |
|
S P LOGANATHAN Vs. SECRETARY TO GOVERNMENT
|
August 22, 2019 |
|
S PALANICHAMY Vs. REGIONAL TRANSPORT OFFICER
|
June 24, 2019 |
|
S PARTHASARATHY Vs. ELECTION COMMISSIONER
|
March 22, 2019 |
|
S PAULRAJ Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
January 2, 2019 |
|
S PUSHPA Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HIGHWAYS DEPARTMENT
|
September 13, 2019 |
|
S RAJAMANICKAM Vs. HAND RAJ VARMA, I A S , SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
|
April 2, 2019 |
|
S RAJESWARI Vs. STATE OF TAMILNADU
|
August 21, 2019 |
|
S RAMESH Vs. CHAIRMAN, POLICE COMPLAINTS AUTHORITY
|
July 30, 2019 |
|
S RANGASAMY (DECEASED)JAGADHEESAN Vs. GOVERNMENT OF TAMIL NADUOFFICER
|
January 10, 2019 |
|
S RANJANE Vs. STATE OF TAMIL NADU
|
March 21, 2019 |
|
S SAMPATH Vs. INSPECTOR OF POLICE
|
March 6, 2019 |
|
S SARVOTHAMAN Vs. SUB-REGISTRAR, OULGARET, PONDICHERRY
|
February 7, 2019 |
|
S SATHEEZ Vs. ROYAL T DEVAKUMAR, PROPRIETOR TDK ENTERPRISES
|
January 2, 2019 |
|
S SUBBIAH Vs. MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT
|
October 15, 2019 |
|
S SUBRAMANI Vs. T S ARJUNAN
|
March 11, 2019 |
|
S SUBRAMANIAN Vs. S ULAGAMMAL
|
January 9, 2019 |
|
S SUNDARARAJAN Vs. A MARY JOSEPHINE
|
February 19, 2019 |
|
S SURESH Vs. V SRIDEVI
|
March 20, 2019 |
|
S SYED IBRAHIM Vs. STATE OF TAMIL NADU
|
April 9, 2019 |
|
S TAMILSELVI Vs. D SELVARAJ
|
March 7, 2019 |
|
S TARABAI Vs. K JAYANTHI
|
March 4, 2019 |
|
S THAMARAI Vs. P S MOORTHY
|
February 1, 2019 |
|
S TULASI AMMAL Vs. PRINCIPAL SECRETARY / COMMISSIONER OF REVENUE ADMINISTRATION
|
April 8, 2019 |
|
S UMA Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
July 2, 2019 |
|
S V SIVALINGA NADAR & SONS, A FIRM BY PARTNER S V SIVALINGA NADAR Vs. JOINT REGISTRAR OF TRADE MARKS, TRADE MARK REGISTRY, RAJAJI BHAVAN
|
January 10, 2019 |
|
S VANCHIKO Vs. REVENUE DIVISIONAL OFFICER, MADURAI
|
February 11, 2019 |
|
S VARADHARAJAN Vs. COMMISSIONER OF CUSTOMS
|
June 20, 2019 |
|
S VENKATACHALAMJAYAPRAKASH Vs. KAMALATHALVENKATACHALAM
|
January 18, 2019 |
|
S VIMALA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME
|
July 15, 2019 |
|
S. ADAIKKAPPAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
March 8, 2019 |
|
S. AMUTHA Vs. C. MANIVANNA BHUPATHY
|
September 6, 2019 |
|
S. ANAND Vs. A. JEYABALAN
|
September 26, 2019 |
|
S. ANBALAGAN Vs. SUPERINTENDENT OF POLICE OFFICE
|
December 13, 2019 |
|
S. ANITHA Vs. REPCO HOME FINANCE LIMITED
|
February 20, 2019 |
|
S. ANNAPOORNI Vs. K. VIJAY
|
March 8, 2019 |
|
S. ANTONY SOOSAI Vs. STATE OF TAMIL NADU, THR. THE SECRETARY, HOME DEPARTMENT
|
August 2, 2019 |
|
S. ARIHARAN Vs. INSPECTOR OF POLICE
|
November 26, 2019 |
|
S. AROKIADOSS Vs. DISTRICT COLLECTOR REVENUE DEPARTMENT PUDUCHERRY
|
June 6, 2019 |
|
S. ARUMAI NAYAGAM Vs. INSPECTOR GENERAL OF POLICE, TAMIL NADU POLICE ACADEMY, OONAMANCHERRY, KOLAPAKKAM
|
March 5, 2019 |
|
S. ARUMUGAM Vs. SENIOR SUPERINTENDENT OF POLICE, PUDUCHERRY
|
June 13, 2019 |
|
S. ARUMUGAM Vs. STATE
|
December 20, 2019 |
|
S. ARUMUGAM Vs. A.N. SUBRAMANIYAN
|
March 14, 2019 |
|
S. ARUNACHALAM Vs. RAMAIAH
|
January 28, 2019 |
|
S. ASIRVATHAM DANIEL Vs. DISTRICT COLLECTOR
|
June 14, 2019 |
|
S. AYYAPPARAJAN Vs. REGISTRAR OF COMPANIES
|
September 23, 2019 |
|
S. BALAJI Vs. S.P. MUTHURAMAN
|
March 18, 2019 |
|
S. BASKARAN Vs. G. KANAGARAJ
|
August 28, 2019 |
|
S. C. PANDIAN Vs. INSPECTOR GENERAL OF REGISTRATION, CHENNAI
|
August 9, 2019 |
|
S. CHANDRESAN Vs. UNION OF INDIA
|
July 10, 2019 |
|
S. CHARLES Vs. STATE
|
July 3, 2019 |
|
S. CIBI Vs. AUTHORIZED OFFICER, STATE BANK OF TRAVANCORE
|
March 4, 2019 |
|
S. DEVARAJAN Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
June 19, 2019 |
|
S. DHANASEKARAN Vs. STATE OF TAMIL NADU
|
June 10, 2019 |
|
S. DHANUSHKODI Vs. GOVERNMENT OF TAMIL NADU
|
November 19, 2019 |
|
S. DHARMALINGAM Vs. STATE
|
July 12, 2019 |
|
S. DURAI RAJ Vs. UNION OF INDIA
|
July 15, 2019 |
|
S. ESWARAN Vs. REVENUE DIVISIONAL OFFICER, USILAMPATTI, MADURAI DISTRICT
|
August 30, 2019 |
|
S. GANESAMOORTHY AND ORS. Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
August 30, 2019 |
|
S. GANESAN Vs. CHAIRMAN, LAW ADMISSIONS 2019-2020, THE TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY
|
September 23, 2019 |
|
S. GANESAN Vs. STATE
|
September 10, 2019 |
|
S. GAYATHRI Vs. B.R. SELVARAJULU
|
February 22, 2019 |
|
S. GEETHA Vs. STATE
|
December 10, 2019 |
|
S. GOPALAKRISHNA MUDALIAR Vs. RANGARAJAN
|
March 20, 2019 |
|
S. GUNASEKARA PANDIAN Vs. STATE OF TAMILNADU
|
November 28, 2019 |
|
S. GUNASEKARAN Vs. MINISTRY OF HOME AFFAIRS
|
August 21, 2019 |
|
S. GURUSAMY Vs. PRINCIPLE CHIEF SECURITY COMMISSIONER
|
April 11, 2019 |
|
S. HARI Vs. S. MOHAN
|
June 11, 2019 |
|
S. INDUMATHI Vs. CHIEF SECRETARY TO GOVERNMENT SECRETARIAT
|
December 9, 2019 |
|
S. ISAIVANI Vs. STATE OF TAMIL NADU
|
November 14, 2019 |
|
S. JACOB RAJAN Vs. DISTRICT COLLECTOR
|
November 21, 2019 |
|
S. JAYAVELU Vs. K. MUNIYAMMAL
|
July 24, 2019 |
|
S. JEYAPAUL Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 26, 2019 |
|
S. KALAIVANI Vs. K.R. ASHOK MENAKSHA
|
March 14, 2019 |
|
S. KAMINI Vs. STATE OF TAMIL NADU
|
December 19, 2019 |
|
S. KARPAGAM Vs. STATE
|
July 15, 2019 |
|
S. KARTHIGEYAN Vs. M. ABIRAMI
|
February 8, 2019 |
|
S. KARTHIKEYAN Vs. STATE
|
March 28, 2019 |
|
S. KARTHIKEYAN Vs. REVENUE DIVISIONAL OFFICER
|
April 26, 2019 |
|
S. KARTHIKEYAN Vs. ANNA UNIVERSITY
|
April 16, 2019 |
|
S. KARTHIKEYAN Vs. SUPERINTENDENT OF POLICE, NAGAPATTINAM DISTRICT
|
October 24, 2019 |
|
S. KUMAR Vs. STATE
|
July 3, 2019 |
|
S. LAZER Vs. REGIONAL TRANSPORT OFFICER
|
September 26, 2019 |
|
S. LUCIA Vs. GOVERNMENT OF TAMIL NADU
|
April 16, 2019 |
|
S. MADANKUMAR Vs. UNION OF INDIA
|
November 28, 2019 |
|
S. MAHESH Vs. INCOME TAX OFFICER WARD-1(5), TIRUPPUR
|
October 25, 2019 |
|
S. MALAR Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS
|
April 29, 2019 |
|
S. MALATHI (MINOR) Vs. TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY
|
September 10, 2019 |
|
S. MALLIKA Vs. R. KRISHNAVENI
|
September 13, 2019 |
|
S. MANI Vs. REVENUE INSPECTOR, THEVUR CIRCLE
|
October 23, 2019 |
|
S. MANIKANDA PRABU Vs. B. SIVAKAMI AND ORS.
|
August 20, 2019 |
|
S. MANONMONY Vs. UNION OF INDIA REP BY ITS CHIEF ENGINEER, CHENNAI
|
July 30, 2019 |
|
S. MARIMUTHU Vs. STATE
|
January 28, 2019 |
|
S. MARIMUTHU Vs. ADMINISTRATOR GENERAL & OFFICIAL TRUSTEE
|
July 8, 2019 |
|
S. MARIMUTHU E.X. V.A.O. KARUPPOOR VILLAGE Vs. GOVT. OF TAMIL NADU, REP. BY ITS SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE
|
May 28, 2019 |
|
S. MARUTHAMALAI Vs. PROJECT DIRECTOR, TAMIL NADU HEALTH SYSTEMS PROJECT
|
November 26, 2019 |
|
S. MASANAM Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY, DEPARTMENT OF COLLEGE EDU.
|
February 1, 2019 |
|
S. MAVEERAN Vs. REVENUE DIVISIONAL OFFICER, MAYILADUTHURAI TALUK, NAGAPATTINAM DISTRICT
|
June 11, 2019 |
|
S. MITHRA Vs. SECRETARY TO GOVT., HEALTH AND FAMILY WELFARE DEPARTMENT
|
October 18, 2019 |
|
S. MOHAMMED HUSSAIN Vs. V. CHENNAIYAN
|
December 12, 2019 |
|
S. MOSES ARANGANATHAN Vs. STATE OF TAMIL NADU, REP. BY ITS DISTRICT COLLECTOR, THANJAVUR
|
February 18, 2019 |
|
S. MUPPIDATHI Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 5, 2019 |
|
S. MURUGAN Vs. HOME SECRETARY, HOME DEPARTMENT, SECRETARIAT
|
November 15, 2019 |
|
S. MURUGAN Vs. GOVERNMENT OF TAMILNADU
|
September 18, 2019 |
|
S. MURUGAN, JOINT DIRECTOR, DIRECTORATE OF VIGILANCE AND ANTI CORRUPTION Vs. STATE OF TAMIL NADU
|
January 3, 2019 |
|
S. MURUGANANDAM Vs. DISTRICT COLLECTOR THANJAVUR
|
June 18, 2019 |
|
S. MURUGESAN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
April 11, 2019 |
|
S. MUTHAMMAL Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, COLLECTORATE, TIRUNELVELI
|
February 14, 2019 |
|
S. NAGARAJAN Vs. STATE
|
April 2, 2019 |
|
S. NAGARJUNA Vs. STATE
|
October 17, 2019 |
|
S. NALINI Vs. STATE OF TAMIL NADU
|
August 22, 2019 |
|
S. NEHRU Vs. SRIRAM CITY UNION FINANCE LIMITED
|
September 4, 2019 |
|
S. NELSON PRABHAKAR(MINOR) Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 1, 2019 |
|
S. NIRMAL KUMAR Vs. UNION OF INDIA
|
April 15, 2019 |
|
S. NIZARUDEEN Vs. STATE
|
May 30, 2019 |
|
S. PADMAVATHY Vs. STATE OF TAMIL NADU
|
November 4, 2019 |
|
S. PANCHATCHARAM Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
June 4, 2019 |
|
S. PANDIYAN Vs. STATE
|
July 22, 2019 |
|
S. PAUL PRINCE Vs. GOVERNMENT OF TAMIL NADU
|
May 22, 2019 |
|
S. PAULRAJ Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
January 2, 2019 |
|
S. POUNRAJ Vs. LICENSING AUTHORITY/REGIONAL TRANSPORT OFFICER
|
July 15, 2019 |
|
S. PURUSHOTHAMAN Vs. REGISTRAR
|
March 5, 2019 |
|
S. R. RENGAN Vs. S. R. ALAMELU AMMAL
|
August 6, 2019 |
|
S. RADHAKRISHNAN Vs. S. MANI
|
August 5, 2019 |
|
S. RAJA Vs. SECRETARY GOVT. OF TAMIL NADU REVENUE DEPARTMENT
|
September 25, 2019 |
|
S. RAJA Vs. PUDUCHERRY POWER CORPORATION LIMITED
|
February 6, 2019 |
|
S. RAJAMANI Vs. V. DHIVYA ABIRAMI
|
October 3, 2019 |
|
S. RAMACHANDRAN Vs. INSPECTOR OF POLICE
|
January 8, 2019 |
|
S. RAMACHANDRAN Vs. DISTRICT COLLECTOR, O/O. THE DISTRICT COLLECTOR, VILLUPURAM & DISTRICT
|
July 15, 2019 |
|
S. RAMANATHAN Vs. S. VALLIAMMAI
|
July 11, 2019 |
|
S. RASAIAH NADAR Vs. SECRETARY TO THE GOVT., REVENUE DEPARTMENT
|
May 22, 2019 |
|
S. RAVI Vs. S. KUMARESAN
|
September 25, 2019 |
|
S. RUCKMANI Vs. TAMIL NADU ELECTRICITY BOARD LTD.
|
October 24, 2019 |
|
S. SAHUL HAMEED Vs. A. FAISALKHAN
|
March 26, 2019 |
|
S. SANKAR Vs. TRANSPORT COMMISSIONER, CHEPAUK, CHENNAI
|
June 7, 2019 |
|
S. SATHAR Vs. BASHEERA
|
November 8, 2019 |
|
S. SATHEEH KUMAR Vs. REGIONAL TRANSPORT OFFICER, MARTHANDAM, KANYAKUMARI DISTRICT
|
April 10, 2019 |
|
S. SATHYANARAYANAN Vs. T.N. SENTHILVELAN
|
September 27, 2019 |
|
S. SATHYANARAYANAN Vs. STATE OF TAMIL NADU
|
March 11, 2019 |
|
S. SEKAR Vs. DEPUTY DIRECTOR OF TOWN & COUNTRY PLANNING
|
June 11, 2019 |
|
S. SELVAMURUGAN Vs. SUPERINTENDENT OF POLICE
|
November 7, 2019 |
|
S. SELVARAJ Vs. DISTRICT COLLECTOR, ERODE DISTRICT
|
July 16, 2019 |
|
S. SELVARAJ Vs. SECRETARY TO GOVERNMENT DEPARTMENT
|
November 1, 2019 |
|
S. SELVARASU Vs. STATE
|
December 6, 2019 |
|
S. SELVAVINAYAGAM Vs. SECRETARY, FINANCE DEPARTMENT
|
March 14, 2019 |
|
S. SELVI Vs. DISTRICT COLLECTOR, O/O. THE DISTRICT COLLECTOR, NO. 66, RAJAJI SALAI, CHENNAI
|
January 4, 2019 |
|
S. SENTHILKUMAR Vs. INSPECTOR OF POLICE, KARUMALAIKODAL POLICE STATION
|
April 23, 2019 |
|
S. SHANKAR Vs. AARUR TAMILNANDAN
|
June 6, 2019 |
|
S. SHANMUGAM Vs. R. DHANRAJ
|
June 27, 2019 |
|
S. SHANMUGAMURTHY Vs. DISTRICT REVENUE OFFICER
|
July 25, 2019 |
|
S. SHENBAGAVALLI Vs. DISTRICT COLLECTOR, ERODE DISTRICT
|
March 4, 2019 |
|
S. SINGARAVEL Vs. STATE
|
July 8, 2019 |
|
S. SIVAJI Vs. REVENUE DIVISIONAL OFFICER, KRISHNAGIRI, KRISHNAGIRI DISTRICT
|
June 4, 2019 |
|
S. SIVAJI Vs. THE REGISTRAR GENERAL, HIGH COURT AND ORS.
|
September 18, 2019 |
|
S. SIVAKUMAR Vs. C. SUMATHI
|
September 5, 2019 |
|
S. SIVAKUMAR Vs. STATE
|
March 29, 2019 |
|
S. SOMASUNDARAM Vs. STATE OF TAMIL NADU
|
February 8, 2019 |
|
S. SOMASUNDARAM Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD., TRICHY REGION
|
December 4, 2019 |
|
S. SOUNDARARAJAN Vs. STATE
|
January 31, 2019 |
|
S. SUBRAMANI Vs. STATE
|
March 22, 2019 |
|
S. SUBRAMANIAN Vs. STATE INSPECTOR OF POLICE, CITY CRIME BRANCH, TIRUNELVELI CITY
|
March 13, 2019 |
|
S. SUNDARESAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD. AND ORS.
|
December 17, 2019 |
|
S. SURESH Vs. A. MAHALAKSHMI
|
August 19, 2019 |
|
S. SURESH BABU Vs. N. RAMAKRISHNAN
|
November 7, 2019 |
|
S. SUSHEELA DEVI Vs. J. VASUKI
|
August 29, 2019 |
|
S. SWAMINATHAN AND ORS. Vs. R. JAYALAKSHMI AND ORS.
|
November 25, 2019 |
|
S. THANGARAJ Vs. TAMIL NADU MERCANTILE BANK LTD.
|
July 4, 2019 |
|
S. THANIGAIVEL Vs. MANAGER
|
December 20, 2019 |
|
S. THANVEER Vs. INSPECTOR OF POLICE, C3, S.S. COLONY POLICE STATION, MADURAI
|
September 18, 2019 |
|
S. THIRUARASU Vs. NLC INDIA LTD.
|
September 30, 2019 |
|
S. VALAIYAPATHY Vs. CHAIRMAN & MANAGING DIRECTOR, INDIAN OVERSEAS BANK
|
March 26, 2019 |
|
S. VARADAN Vs. VASU
|
August 30, 2019 |
|
S. VEERA RAGHAVAN Vs. COMMISSIONER AND SPECIAL COMMISSIONER OF LAND ADMINISTRATION
|
July 1, 2019 |
|
S. VENKALAPANDI Vs. REVENUE DIVISIONAL OFFICER, TIRUCHENDUR, TUTOCORIN DISTRICT
|
February 11, 2019 |
|
S. VENKATESAN AND ORS. Vs. RAJESWARI AND ORS.
|
December 2, 2019 |
|
S. VENNILA Vs. S. HEMAMALINI
|
March 28, 2019 |
|
S. VENUGOPAL RAJ Vs. INSPECTOR GENERAL OF REGISTRATION, NO. 100
|
January 9, 2019 |
|
S. VICTOR Vs. STATE OF TAMIL NADU
|
December 5, 2019 |
|
S. VIGNESH Vs. STATE OF TAMIL NADU
|
July 8, 2019 |
|
S. VIJAY Vs. REVENUE DIVISIONAL OFFICER-CUM-SUB-COLLECTOR, DEVAKOTTAI, SIVAGANGAI DISTRICT
|
February 18, 2019 |
|
S. VIJAYA KUMAR Vs. ACCOUNTANT GENERAL, OFFICE OF THE ACCOUNTANT GENERAL
|
July 15, 2019 |
|
S. VIJAYALAKSHMI Vs. STATE
|
January 8, 2019 |
|
S. VINEETH Vs. S. SARAVANAN
|
August 21, 2019 |
|
S.A. MANIKANDAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU, HOME DEPARTMENT AND ORS.
|
November 28, 2019 |
|
S.A. NAGAMUTHU Vs. STATE
|
July 18, 2019 |
|
S.A. VENUGOPAL Vs. B.BABU ALIAS KARUNAKARAN
|
April 1, 2019 |
|
S.A.RAZACK Vs. COMMISSIONER GREATER CHENNAI CORPORATION
|
April 11, 2019 |
|
S.A.SIVAN Vs. ARULMIGHU PERIYASAMY KOIL
|
December 2, 2019 |
|
S.ABDUL KHUDDUS AZAMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 25, 2019 |
|
S.AJAZ AHMED Vs. DISTRICT REVENUE OFFICER
|
December 2, 2019 |
|
S.ALAGAMMAI Vs. M.SUBBIAH
|
March 21, 2019 |
|
S.ALBERT & COMPANY PVT. LTD. Vs. CHENNAI PORT TRUST
|
December 12, 2019 |
|
S.ALIM BASHA Vs. DEPUTY REGISTRAR/MANAGING DIRECTOR
|
July 4, 2019 |
|
S.ALWARSAMY Vs. AGRICULTURAL PRODUCTION COMMISSIONER
|
January 8, 2019 |
|
S.AMALORPA RANJITHA MARY Vs. DIRECTOR OF SCHOOL EDUCATION
|
June 19, 2019 |
|
S.AMARAVATHY Vs. STATE OF TAMIL NADU
|
June 24, 2019 |
|
S.AMULNATHAN Vs. MANAGING DIRECTOR
|
February 8, 2019 |
|
S.ANANDAN Vs. INDIAN OVERSEAS BANK
|
February 25, 2019 |
|
S.ANBARASI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 6, 2019 |
|
S.ANBAZHAGAN
Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
November 22, 2019 |
|
S.ANNAMALAI Vs. STATE
|
March 21, 2019 |
|
S.ANSAR BADHUSHA Vs. 1ST ADDITIONAL LABOUR COURT
|
December 16, 2019 |
|
S.APPASWAMY Vs. DCIT
|
March 26, 2019 |
|
S.AROCKIYA NIRMAL RAJAN Vs. COMMISSIONER
|
November 19, 2019 |
|
S.ARUL DHASAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
|
September 13, 2019 |
|
S.ARUMUGAM Vs. DISTRICT COLLECTOR
|
October 1, 2019 |
|
S.ARUN Vs. REGISTRAR OF CO-OPERATIVE SOCIETY (HOUSING)
|
June 7, 2019 |
|
S.ARUNAGIRI Vs. JOINT DIRECTOR OF CO-OPERATIVE SOCIETIES
|
November 21, 2019 |
|
S.ASOKAN Vs. P.BALASUBRAMANIAN
|
July 16, 2019 |
|
S.ASRITHA REDDY Vs. CHALLANI FINANCE
|
January 23, 2019 |
|
S.AYYASAMY Vs. STATE OF TAMIL NADU
|
April 30, 2019 |
|
S.BABU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 24, 2019 |
|
S.BALA KRISHNAN Vs. UNION OF INDIA
|
January 2, 2019 |
|
S.BALACHANDRAN Vs. GOVERNMENT OF TAMIL NADU
|
July 5, 2019 |
|
S.BALASUBRAMANIAN Vs. DISTRICT COLLECTOR SALEM DISTRICT
|
September 12, 2019 |
|
S.BAVADHARSHEKA Vs. COMMISSIONER
|
August 26, 2019 |
|
S.BOOPATHI Vs. REGISTRAR
|
November 6, 2019 |
|
S.CHANDIRAN Vs. SUPERINTENDENT OF POLICE
|
May 16, 2019 |
|
S.CHELLADURAI Vs. KARPAGAVINAYAGAR FIRM
|
August 9, 2019 |
|
S.CHELLAMEENA Vs. CHAIRMAN
|
November 11, 2019 |
|
S.CHITHRA Vs. CHAIRMAN FOOD CORPORATION OF INDIA
|
February 18, 2019 |
|
S.CHITRA Vs. INSPECTOR OF POLICE
|
September 4, 2019 |
|
S.CHURCHIL Vs. STATE OF TAMIL NADU
|
April 12, 2019 |
|
S.DAVIDSON RABI Vs. S.BENJAMIN BENNET
|
March 7, 2019 |
|
S.DAYANIDHI Vs. VISESH CARGO & TRAVELS PVT. LTD.
|
November 28, 2019 |
|
S.DEENADAYALAN Vs. STATE OF TAMIL NADU
|
December 12, 2019 |
|
S.DHAKSHINAMOORTHY Vs. UNION OF INDIA
|
June 4, 2019 |
|
S.DHANALAKSHMI Vs. COMMISSIONER OF COMMERCIAL TAXES
|
April 8, 2019 |
|
S.DHARMAN Vs. UNION OF INDIA
|
August 30, 2019 |
|
S.DHAYALAN Vs. REGISTRAR
|
April 30, 2019 |
|
S.DHEENADHAYALAN Vs. STATE OF TAMIL NADU
|
April 4, 2019 |
|
S.ESAKKIAMMAN Vs. P.GANESHBABU
|
November 18, 2019 |
|
S.G. EASWARAN Vs. SUPERINTENDENT OF POLICE, NAMAKKAL, NAMAKKAL DISTRICT
|
May 30, 2019 |
|
S.G. SANKARAN Vs. DEPUTY INSPECTOR GENERAL OF REGISTRATION CHENNAI ZONE CHENNAI
|
March 7, 2019 |
|
S.GANESAN Vs. REGISTRAR TAMIL NADU DR.AMBEDKAR LAW UNIVERSITY
|
October 4, 2019 |
|
S.GANESAN Vs. ERODE CORPORATION
|
December 12, 2019 |
|
S.GANESAN Vs. STATE
|
January 4, 2019 |
|
S.GANESH Vs. INDIAN BANK
|
November 13, 2019 |
|
S.GEORGE Vs. SHANKAR
|
January 29, 2019 |
|
S.GOLD JAYA Vs. A.JAYAKUMAR
|
April 25, 2019 |
|
S.GOPI KRISHNAN Vs. DIRECTOR OF SCHOOL EDUCATION DPI
|
July 26, 2019 |
|
S.GOWTHAMAN Vs. SUB REGISTRAR
|
January 18, 2019 |
|
S.HEMANATHAN Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
|
March 25, 2019 |
|
S.ILAYARAJA Vs. LICENSING AUTHORITY
|
November 11, 2019 |
|
S.JAGANATHAN Vs. SUPERINTENDING ENGINEER
|
June 12, 2019 |
|
S.JANARTHKUMAR Vs. TAMIL NADU ELECTRICITY GENERATION
|
February 6, 2019 |
|
S.JAYARAMAN Vs. KUMARAN
|
August 6, 2019 |
|
S.JEBAMALAI Vs. KHADER MEERA
|
January 11, 2019 |
|
S.JEGA JEEVA DHAS Vs. GOVERNMENT OF TAMIL NADU
|
April 16, 2019 |
|
S.JEGATHEESAN Vs. S.VAIKUNDARAJAN
|
September 6, 2019 |
|
S.JEYA Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 15, 2019 |
|
S.JEYAKUMAR Vs. N.NEELAKANTAN
|
June 3, 2019 |
|
S.JEYAPAL Vs. TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM LIMITED
|
December 9, 2019 |
|
S.JOTHIRAJAN Vs. ASSISTANT DIRECTOR
|
May 8, 2019 |
|
S.JUNAITH Vs. STATE
|
April 3, 2019 |
|
S.K. AGALAYA KAMALAKANNAN Vs. SECRETARY, NATIONAL BOARD OF EXAMINATION
|
March 27, 2019 |
|
S.K. PARAMASIVAM Vs. STATE
|
October 4, 2019 |
|
S.K. RAMALINGAM Vs. K. MURUGAN
|
November 1, 2019 |
|
S.K.SHAMSUDEEN Vs. ARITHMA TECHNOLOGIES INDIA PVT. LTD.
|
September 3, 2019 |
|
S.K.SHIVAKUMAR Vs. DIRECTOR
|
March 28, 2019 |
|
S.K.VELUCHAMY Vs. DISTRICT COLLECTOR
|
April 11, 2019 |
|
S.KAJA NAJUMUDEEN Vs. STATE TRANSPORT AUTHORITY
|
April 2, 2019 |
|
S.KALA Vs. PRINCIPAL SECRETARY
|
January 18, 2019 |
|
S.KAMALA Vs. GOVERNMENT OF TAMIL NADU
|
November 7, 2019 |
|
S.KAMARAJ Vs. DIRECTOR DIRECTORATE OF TOWN AND COUNTRY PLANNING OFFICE
|
November 8, 2019 |
|
S.KANDASAMY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 3, 2019 |
|
S.KANNAN Vs. MANAGEMENT, HATSON AGRO PRODUCTS LIMITED
|
November 21, 2019 |
|
S.KARTHIGEYAN Vs. COMMISSIONER AND CENTRAL REGISTRY
|
April 5, 2019 |
|
S.KARTHIK Vs. OIL AND NATURAL GAS CORPORATION LIMITED (ONGC)
|
September 4, 2019 |
|
S.KARTHIKEYAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
September 18, 2019 |
|
S.KARTHIKEYAN Vs. STATE OF TAMIL NADU
|
January 31, 2019 |
|
S.KARUNAKARAN Vs. SRILEKA
|
March 21, 2019 |
|
S.KASI Vs. DIRECTOR OF ELEMENTARY EDUCATION DPI CAMPUS
|
March 22, 2019 |
|
S.KASTHURI BAI Vs. STATE OF TAMIL NADU
|
August 27, 2019 |
|
S.KATHIRVEL Vs. STATE OF TAMIL NADU
|
November 13, 2019 |
|
S.KUPPUSAMY Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
October 24, 2019 |
|
S.L.O.INDUSTRIES LTD Vs. THE SUPERINTENDING ENGINEER CHENNAI ELECTRICITY DISTRIBUTION
|
June 11, 2019 |
|
S.LAKSHMANASAMY Vs. STATE
|
January 10, 2019 |
|
S.LALITHA Vs. DISTRICT COLLECTOR
|
February 12, 2019 |
|
S.LATHA Vs. STATE OF TAMIL NADU
|
July 22, 2019 |
|
S.LAZAR Vs. SECRETARY TO GOVERNMENT
|
April 8, 2019 |
|
S.LEELA BAI Vs. PRINCIPAL DISTRICT INSTITUTE OF EDUCATION
|
April 1, 2019 |
|
S.LENIN Vs. K.ANGAMMAL
|
September 12, 2019 |
|
S.LOGAMMAL Vs. P.SUBBULAKSHMI
|
June 11, 2019 |
|
S.LOGESHWARAN Vs. COMMISSIONER OF SUGARS
|
March 15, 2019 |
|
S.M. GEETHA Vs. G. AMBIRAJ
|
February 28, 2019 |
|
S.M. SARVESWARAN (HUF) Vs. INCOME TAX OFFICER, NON CORPORATE WARD - 1(2)
|
September 17, 2019 |
|
S.M.ANANTHA MURUGAN Vs. STATE OF TAMIL NADU
|
February 1, 2019 |
|
S.M.K.BALAKRISHNAN Vs. UNION OF INDIA
|
November 18, 2019 |
|
S.M.M.MOHAMMED IBRAHIM Vs. INSPECTOR GENERAL OF REGISTRATION AND CHIEF CONTROLLING REVENUE AUTHORITY
|
December 11, 2019 |
|
S.MADASAMY Vs. TAMIL NADU STATE MARKETING CORPORATION LTD
|
April 30, 2019 |
|
S.MAHARAJAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 29, 2019 |
|
S.MAHENDRAN Vs. STATE OF TAMIL NADU
|
April 11, 2019 |
|
S.MANICKAM Vs. REVENUE DIVISIONAL OFFICER
|
January 31, 2019 |
|
S.MANICKAWALLI Vs. STATE OF TAMIL NADU
|
November 14, 2019 |
|
S.MANIKANDAN Vs. RACHEL FLOWRENCE LIGHTINGALE
|
January 21, 2019 |
|
S.MANIMUTHU Vs. THE SUB COLLECTOR
|
February 11, 2019 |
|
S.MANIVANNAN Vs. DISTRICT EDUCATIONAL OFFICER
|
November 12, 2019 |
|
S.MANIVASAGAM Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
November 7, 2019 |
|
S.MANJU Vs. COMMISSIONER OF SUGARS
|
March 6, 2019 |
|
S.MARIAPPAN Vs. GOVERNMENT OF TAMILNADU
|
July 30, 2019 |
|
S.MARIAPPAN Vs. STATE OF TAMIL NADU
|
June 25, 2019 |
|
S.MARIAPPAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
March 12, 2019 |
|
S.MARIARAJ Vs. SUPERINTENDENT OF POLICE
|
January 11, 2019 |
|
S.MARIMUTHU Vs. STATE OF TAMIL NADU
|
March 14, 2019 |
|
S.MARUTHAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 27, 2019 |
|
S.MATHESWARAN Vs. PRINCIPAL SECRETARY
|
March 7, 2019 |
|
S.MATHIVANAN Vs. AUTHORISED OFFICER AND SPECIAL DISTRICT REVENUE OFFICER LAND ACQUISITION
|
August 6, 2019 |
|
S.MOHAMED YASIN Vs. DISTRICT COLLECTOR
|
November 8, 2019 |
|
S.MUNIYAMMAL Vs. TEACHERS RECRUITMENT BOARD
|
August 29, 2019 |
|
S.MURALI Vs. DIRECTOR GENERAL
|
June 6, 2019 |
|
S.MURALIDHARAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
March 15, 2019 |
|
S.MURALIDHARAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
June 12, 2019 |
|
S.MURUGAN Vs. STATE OF TAMIL NADU
|
February 14, 2019 |
|
S.MURUGAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION
|
November 18, 2019 |
|
S.MURUGAN Vs. K.SADAYAN
|
September 12, 2019 |
|
S.MURUGAN Vs. THE SUPERINTENDENT OF POLICE
|
April 10, 2019 |
|
S.MURUGAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
June 20, 2019 |
|
S.MURUGANANDHAM Vs. INSPECTOR OF POLICE
|
December 20, 2019 |
|
S.MURUGAVEL Vs. MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
April 2, 2019 |
|
S.MURUKESAN Vs. R.GUNASEELAN
|
March 26, 2019 |
|
S.MUTHALAIMUTHU Vs. SUPERINTENDENT OF POLICE
|
January 18, 2019 |
|
S.MUTHUAMAN Vs. DISTRICT COLLECTOR
|
May 16, 2019 |
|
S.MUTHUAMAN Vs. DISTRICT COLLECTOR,
|
May 16, 2019 |
|
S.MUTHUKUMAR Vs. CHIEF SECRETARY
|
September 16, 2019 |
|
S.MUTHUKUMARASWAMY Vs. NEYVELI LIGNITE CORPORATION INDIA LTD.
|
April 15, 2019 |
|
S.MUTHULAKSHMI Vs. CHAIRMAN
|
July 9, 2019 |
|
S.MUTHURAJAN Vs. THE COMMISSIONER
|
January 22, 2019 |
|
S.MUTHURAJAN Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENTS DEPARTMENT
|
January 19, 2019 |
|
S.NAGARAJ Vs. ADDITIONAL CHIEF SECRETARY TO HON'BLE GOVERNOR
|
May 29, 2019 |
|
S.NEELAKANDA MOORTHI Vs. STATE
|
July 12, 2019 |
|
S.NEELAMEGAM Vs. STATE
|
April 24, 2019 |
|
S.P. LOURTHUSAMI Vs. K. SAMUEL
|
August 28, 2019 |
|
S.P. MANI AND MOHAN DIARY Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE I
|
September 26, 2019 |
|
S.P.MEENAL Vs. N.RAJALAKSHMI
|
April 24, 2019 |
|
S.P.SHANMUGASUNDARAM Vs. COMMISSIONER, TOWN AND COUNTRY PLANNING
|
November 20, 2019 |
|
S.P.SUDHAKAR Vs. R.SANGEETHA
|
January 8, 2019 |
|
S.PACHAIKANI Vs. S.SRI VELMURUGAN TRANSPORTS
|
September 20, 2019 |
|
S.PADMANABHAN Vs. THE DEPUTY DIRECTOR
|
March 6, 2019 |
|
S.PALANI Vs. DISTRICT COLLECTOR
|
January 22, 2019 |
|
S.PALANIVEL Vs. DISTRICT COLLECTOR NAMAKKAL
|
September 3, 2019 |
|
S.PALPANDI Vs. CHIEF ELECTORAL OFFICER TAMIL NADU PUBLIC
|
April 5, 2019 |
|
S.PANDI MEENAKSHI Vs. HINDUJA LEYLAND FINANCE LTD
|
April 3, 2019 |
|
S.PANDISELVI Vs. COMMISSIONER OF POLICE
|
November 11, 2019 |
|
S.PARAMASIVAM Vs. DISTRICT REVENUE OFFICER-CUM-ADDITIONAL DISTRICT MAGISTRATE
|
October 3, 2019 |
|
S.PAULRAJ Vs. S.ARULDURAI
|
April 16, 2019 |
|
S.PAVITHRA Vs. SECRETARY TO GOVERNMENT
|
August 21, 2019 |
|
S.PUSHKALA KUMARI Vs. MANAGING DIRECTOR
|
July 8, 2019 |
|
S.R. BALACHANDRAN Vs. LICENSING AUTHORITY REGIONAL TRANSPORT OFFICER
|
April 30, 2019 |
|
S.R. KUMAR Vs. SPECIAL COMMISSIONER
|
August 24, 2019 |
|
S.R. KUMAR Vs. SPECIAL COMMISSIONER
|
April 24, 2019 |
|
S.R.ANANTHARAMAN Vs. G.SELVARAJ
|
April 8, 2019 |
|
S.R.GOPALAKRISHNAN Vs. G.VASANTHA
|
April 23, 2019 |
|
S.R.K.BALASUBRAMANI Vs. STATE
|
October 1, 2019 |
|
S.R.PRAVEEN RAJ Vs. SECRETARY TO GOVERNMENT CO-OPERATIVE FOOD AND CONS
|
November 13, 2019 |
|
S.RABIYA Vs. STATE OF TAMIL NADU
|
July 10, 2019 |
|
S.RAGHUPATHI Vs. DISTRICT REVENUE OFFICER
|
June 4, 2019 |
|
S.RAJAGOPALAN Vs. GOVERNMENT OF TAMIL NADU
|
March 15, 2019 |
|
S.RAJAIYAN Vs. SECRETARY TO GOVERNMENT
|
April 10, 2019 |
|
S.RAJASEKARAN Vs. STATE OF TAMIL NADU
|
March 25, 2019 |
|
S.RAJENDRAN Vs. K.GEETHA
|
June 28, 2019 |
|
S.RAJENDRAN Vs. ADDITIONAL CHIEF SECRETARY, COMMISSIONER OF REVENUE ADMINISTRATION
|
September 5, 2019 |
|
S.RAJENTHIRAN Vs. SUPERINTENDENT OF POLICE
|
December 18, 2019 |
|
S.RAJESHKUMAR Vs. SUPERINTENDENT OF POLICE
|
January 11, 2019 |
|
S.RAJESHWARI Vs. GOVERNMENT OF TAMIL NADU
|
June 26, 2019 |
|
S.RAJU Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
|
April 8, 2019 |
|
S.RAMAMURTHY Vs. STATE OF TAMIL NADU
|
January 9, 2019 |
|
S.RAMAN KUMAR BHARTI Vs. STATE OF TAMIL NADU
|
January 18, 2019 |
|
S.RAMAR Vs. STATE OF TAMILNADU
|
April 8, 2019 |
|
S.RAMESH Vs. THE LOCAL PLANNING AUTHORITY
|
January 31, 2019 |
|
S.RAMESH Vs. DISTRICT COLLECTOR
|
January 24, 2019 |
|
S.RAMESH Vs. KOTAK MAHINDRA BANK LTD
|
December 6, 2019 |
|
S.RAMU Vs. COMMISSIONER
|
November 14, 2019 |
|
S.RANI Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS
|
September 4, 2019 |
|
S.RANJANE Vs. STATE OF TAMIL NADU
|
March 21, 2019 |
|
S.RAVI Vs. STATE OF TAMILNADU
|
August 1, 2019 |
|
S.RAVI Vs. EXECUTIVE OFFICER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD
|
January 18, 2019 |
|
S.RAVICHANDRAN Vs. HIMAYAM ENGINEERS & BUILDERS
|
November 12, 2019 |
|
S.RAVICHANDRAN Vs. KAVITHA
|
September 30, 2019 |
|
S.RAVICHANDRAN Vs. STATE OF TAMIL NADU
|
March 29, 2019 |
|
S.RAVISHANKAR Vs. GOVERNMENT OF TAMIL NADU
|
February 19, 2019 |
|
S.ROSALI Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION
|
June 4, 2019 |
|
S.S.ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA CHENNAI AIRPORT
|
December 13, 2019 |
|
S.S.M.NATARAJAN Vs. P.MANOHARAN
|
November 7, 2019 |
|
S.SAKTHIVEL Vs. THE INSPECTOR OF POLICE
|
January 28, 2019 |
|
S.SAKTHIVEL Vs. S.SATHIYASEELAN
|
January 18, 2019 |
|
S.SAKTHIVEL Vs. MANAGING DIRECTOR TAMIL NADU ADI DRAVIDAR HOUSING AND DEVELOPMENT CORPORATION LTD (TAHDCO)
|
September 13, 2019 |
|
S.SAMPATH Vs. DISTRICT COLLECTOR
|
June 14, 2019 |
|
S.SAMUVEL @ VELUSAMY Vs. COMMISSIONER
|
October 30, 2019 |
|
S.SANTHA Vs. LABOUR OFFICER
|
December 17, 2019 |
|
S.SARANYADEVI Vs. SPECIAL OFFICER
|
November 18, 2019 |
|
S.SARAVANAKUMAR Vs. CHAIRMAN
|
March 28, 2019 |
|
S.SARAVANAN Vs. SUPERINTENDING ENGINEER
|
October 24, 2019 |
|
S.SARVOTHAMAN Vs. SUB REGISTRAR OULGARET
|
January 23, 2019 |
|
S.SASIKALA Vs. TERRITORY MANAGER (LPG),
|
September 6, 2019 |
|
S.SEKAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
October 21, 2019 |
|
S.SEKAR Vs. SUPERINTENDENT OF POLICE
|
April 24, 2019 |
|
S.SEKARAN Vs. CHIEF SECRETARY
|
February 22, 2019 |
|
S.SELLAPANDI Vs. COMMISSIONER CUM SPECIAL OFFICER
|
September 20, 2019 |
|
S.SELVAKUMAR Vs. A.B.SELVARANGAN
|
October 25, 2019 |
|
S.SELVAKUMAR Vs. SUPERINTENDING ENGINEER
|
July 12, 2019 |
|
S.SELVARAJ Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
November 7, 2019 |
|
S.SELVARAJ Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
November 7, 2019 |
|
S.SELVARAJ Vs. GOVERNMENT OF INDIA
|
February 6, 2019 |
|
S.SELVARASU Vs. GOVERNMENT OF TAMIL NADU
|
April 16, 2019 |
|
S.SENTHIL KUMAR Vs. M.KARUPPASAMY
|
April 2, 2019 |
|
S.SENTHILKUMAR Vs. A.R.VENKIDUSAMY
|
June 3, 2019 |
|
S.SENTHILKUMAR Vs. HAMILAVEL UMA MAHESWARANAR KARANTHAI ARTS COLLEGE
|
August 7, 2019 |
|
S.SETTU Vs. STATE DEPUTY SUPERINTENDENT OF POLICE
|
February 19, 2019 |
|
S.SHANKARA PANDIAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
September 13, 2019 |
|
S.SHANMUGAM Vs. ADDITIONAL CHIEF SECRETARY
|
February 5, 2019 |
|
S.SHANMUGAM Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
June 4, 2019 |
|
S.SHANMUGAPRIYA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
January 29, 2019 |
|
S.SHANTHI Vs. COMMISSIONER OF POLICE
|
September 4, 2019 |
|
S.SIKKANDAR Vs. ENGINEER-IN-CHIEF (BUILDINGS)
|
January 29, 2019 |
|
S.SIVABALAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
June 11, 2019 |
|
S.SIVADEVI Vs. TAMILNADU PUBLIC SERVICE COMMISSION
|
June 28, 2019 |
|
S.SIVAKALAPERUMAL Vs. SECRETARY TO THE GOVERNMENT
|
January 21, 2019 |
|
S.SIVAKUMAR Vs. SUNDARAM FINANCE LIMITED
|
April 23, 2019 |
|
S.SIVAKUMAR Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
April 11, 2019 |
|
S.SIVANANTHAM Vs. REVENUE DIVISIONAL OFFICER
|
September 17, 2019 |
|
S.SIVARAMAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 15, 2019 |
|
S.SIVARAMAN Vs. SUPERINTENDENT OF POLICE
|
June 10, 2019 |
|
S.SIVARAMAN Vs. ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF TA
|
November 21, 2019 |
|
S.SIVASUBRAMANIAN Vs. DIRECTOR OF SURVEY & SETTLEMENT
|
May 8, 2019 |
|
S.SOMADUNDARAM Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
March 25, 2019 |
|
S.SOUNDARAVALLI Vs. CHAIRMAN TAMIL NADU POLICE UNIFORMED SERVICES RECRUITMENT BOARD
|
April 29, 2019 |
|
S.SRINIVASAN Vs. DIRECTOR MEDICAL COUNSELLING COMMITTEE
|
May 10, 2019 |
|
S.SUBBIAH, I.A.S (RTD) Vs. MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT
|
June 11, 2019 |
|
S.SUKUMARAN Vs. STATE BANK OF INDORE
|
January 11, 2019 |
|
S.SUKUMARI Vs. INSPECTOR GENERAL OF REGISTRATION
|
January 4, 2019 |
|
S.SUMATHI Vs. GOVERNMENT OF TAMIL NADU
|
April 30, 2019 |
|
S.SUNDAR Vs. STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LIMITED
|
January 21, 2019 |
|
S.SUNDARAMURTHY Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
November 20, 2019 |
|
S.SUNDARARAJU Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
March 8, 2019 |
|
S.T. RAMESH Vs. DISTRICT SUPERINTENDENT OF POLICE, VELLORE DISTRICT, VELLORE
|
May 30, 2019 |
|
S.TAMILSELVAM Vs. SUPERINTENDENT OF POLICE TRICHY DISTRICT
|
December 16, 2019 |
|
S.THAMBI RAJ Vs. STATE OF TAMIL NADU
|
December 3, 2019 |
|
S.THANGADURAI Vs. STATE OF TAMIL NADU
|
March 27, 2019 |
|
S.THANU PILLAI Vs. GANGAMMAL
|
December 2, 2019 |
|
S.THIRUARASU Vs. NLC INDIA LTD.
|
December 13, 2019 |
|
S.THIRUARASU Vs. NLC INDIA LTD.
|
March 28, 2019 |
|
S.THIRUMALAIKUMARASAMY Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT SECRETARIAT
|
June 4, 2019 |
|
S.THOMAS GNANADURA Vs. PRINCIPAL SECRETARY
|
July 8, 2019 |
|
S.UMA Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
May 13, 2019 |
|
S.UMA Vs. REGISTRAR
|
December 12, 2019 |
|
S.UMA RANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
July 22, 2019 |
|
S.USHA Vs. SUPERINTENDENT OF POLICE
|
November 12, 2019 |
|
S.V. RAJU Vs. DISTRICT COLLECTOR, TIRUPUR DISTRICT
|
August 27, 2019 |
|
S.V. SANKAR Vs. STATE BANK OF INDIA
|
April 3, 2019 |
|
S.V.R.MANOHAR Vs. SUB-INSPECTOR OF POLICE,
|
November 13, 2019 |
|
S.V.THANGARAJ Vs. HAJA MOHIDEEN
|
December 16, 2019 |
|
S.VAITHIYALINGAM Vs. STATE REPRESENTED THROUGH DEPUTY SUPERINTENDENT OF POLICE
|
March 19, 2019 |
|
S.VALAIYAPATHY Vs. CHAIRMAN & MANAGING DIRECTOR INDIAN OVERSEAS BANK
|
December 16, 2019 |
|
S.VALLAL Vs. SECRETARY HOME PROHIBITION
|
June 11, 2019 |
|
S.VALLI Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
|
April 12, 2019 |
|
S.VALLIAMMAL Vs. STATE OF TAMIL NADU
|
September 5, 2019 |
|
S.VARADHARAJAN Vs. S.LATHA
|
March 15, 2019 |
|
S.VASUDEVAN Vs. SECRETARY JAIGOPAL GARODIA NATIONAL HIGHER SECONDARY SCHOOL
|
November 15, 2019 |
|
S.VEERASAMY CHETTIAR Vs. UNION OF INDIA
|
April 9, 2019 |
|
S.VEERASINGAM Vs. KASIVISWANATHAN
|
January 3, 2019 |
|
S.VELMURUGAN Vs. SECRETARY TO GOVERNEMENT
|
January 21, 2019 |
|
S.VENKATESH Vs. REVENUE DIVISIONAL OFFICER
|
September 5, 2019 |
|
S.VENKITTUSAMY Vs. GOVERNMENT OF TAMILNADU
|
March 20, 2019 |
|
S.VENUGOPAL Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE
|
May 23, 2019 |
|
S.VETTYVEL KUMAR Vs. STATE OF TAMIL NADU
|
December 5, 2019 |
|
S.VIGNESH Vs. STATE OF TAMIL NADU
|
January 3, 2019 |
|
S.VIGNESHWARAN Vs. I.SUDHAKAR
|
April 29, 2019 |
|
S.VIJAYASHANKAR Vs. STATE OF TAMIL NADU
|
September 4, 2019 |
|
S.VINAYAGAMOORTHY Vs. P.MAHENDRAN
|
March 30, 2019 |
|
S.VINCENT RAJ Vs. CHIEF ENGINEER
|
November 11, 2019 |
|
S.VINOTH Vs. REVENUE DIVISIONAL OFFICER
|
June 4, 2019 |
|
S.VIVEKANANDHAN Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED
|
July 26, 2019 |
|
S.YOGESH Vs. SECRETARY TO GOVERNMENT
|
April 9, 2019 |
|
S.ZAHIR HUSSAIN Vs. INSPECTOR GENERAL OF REGISTRATION
|
November 20, 2019 |
|
SA TRADING COMPANY Vs. ASSISTANT COMMISSIONER OF CUSTOMS
|
September 24, 2019 |
|
SA TRADING COMPANY Vs. ASSISTANT COMMISSIONER OF CUSTOMS (ACIU)
|
March 15, 2019 |
|
SABA.RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU
|
February 13, 2019 |
|
SABARI @ SABARINATHAN @ SABARIVASAN Vs. INSPECTOR OF POLICE BELUKURICHI POLICE STATION
|
January 9, 2019 |
|
SABARI @ SABARINATHAN @ SABARIVASAN Vs. INSPECTOR OF POLICE
|
April 26, 2019 |
|
SABARINATHAN Vs. RAMYA
|
July 5, 2019 |
|
SABIHA BEGUM Vs. COMMISSIONER OF POLICE
|
February 21, 2019 |
|
SABIN LOGISTICS PVT.LTD Vs. COMMISSIONER OF CUSTOMS
|
February 25, 2019 |
|
SABU JACOB Vs. SARBUDHEEN
|
November 18, 2019 |
|
SABU TRADE PRIVATE LIMITED Vs. RAJKUMAR SABU
|
January 7, 2019 |
|
SABURABEE Vs. MOHAMED
|
March 28, 2019 |
|
SADASIVAM Vs. STATE
|
January 10, 2019 |
|
SADHAM Vs. SUPERINTENDENT OF POLICE, NATIONAL INVESTIGATION AGENCY
|
August 26, 2019 |
|
SADHANA GOEL Vs. COMPETENT AUTHORITY OF URBAN LAND CEILING
|
June 28, 2019 |
|
SAE INDIA Vs. DELTA INC
|
January 29, 2019 |
|
SAFIRE PRINT LAB KNITS AND WOVEN FABRIC Vs. S.DEEPA
|
January 4, 2019 |
|
SAFIRE PRINT LAB KNITS AND WOVEN FABRIC Vs. S DEEPA
|
February 18, 2019 |
|
SAGA FRESH PACKAGED DRINKING SYSTEM Vs. EXECUTIVE MAGISTRATE CUM REVENUE DIVISIONAL OFFICER
|
November 19, 2019 |
|
SAHABUDEEN AND ORS. Vs. STATE
|
September 16, 2019 |
|
SAHAJA NALVAZHVU SANGAM AND ORS. Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND ORS.
|
November 18, 2019 |
|
SAHANA CLOTHING COMPANY PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
December 18, 2019 |
|
SAHAYA RAJ Vs. REVENUE DIVISIONAL OFFICER
|
October 21, 2019 |
|
SAHAYA SUJITH KUMAR, PROPRIETOR, CHENNAI Vs. A JORDAN, LALITH FOOD MACHINES, CHENNAI
|
January 21, 2019 |
|
SAHAYAMARY JEYARANI Vs. RETHINASAMI
|
July 12, 2019 |
|
SAHELI EXPORTS PVT. LTD. Vs. UNION OF INDIA
|
November 21, 2019 |
|
SAIBUDHEEN @ M.MOHAMMED SAIBUDHEEN
Vs. INSPECTOR OF POLICE
|
November 8, 2019 |
|
SAIF ALI KHAN Vs. INSPECTOR OF POLICE, SARAVANAMPATTI POLICE STATION
|
October 10, 2019 |
|
SAIFUDDIN BHARMAL Vs. THE INSPECTOR OF POLICE
|
April 3, 2019 |
|
SAIRAM AVENUE FIRST CROSS STREET OWNERS Vs. DEPARTMENT OF URBAN DEVELOPMENT
|
April 3, 2019 |
|
SAITHOON BEE Vs. SHAMIM UNISHA
|
September 26, 2019 |
|
SAKILA Vs. INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, ARUR, DHARMAPURI DISTRICT
|
June 18, 2019 |
|
SAKKAPPAN Vs. DISTRICT COLLECTOR
|
June 12, 2019 |
|
SAKTHI & CO , REPRESENTED BY ITS MANAGING PARTNER Vs. TAMILNADU FISHERIES DEPARTMENT, REPRESENTED BY ITS DIRECTOR
|
March 11, 2019 |
|
SAKTHI CHARITABLE TRUST Vs. MEMBER SECRETARY
|
April 23, 2019 |
|
SAKTHI SUGARS LIMITED Vs. STATE OF TAMIL NADU
|
June 10, 2019 |
|
SAKTHIDASAN Vs. STATE
|
August 21, 2019 |
|
SAKTHIVEL Vs. SUPERINTENDENT OF POLICE
|
May 8, 2019 |
|
SAKTHIVEL Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
|
July 23, 2019 |
|
SAKTHIVEL Vs. STATE
|
August 6, 2019 |
|
SAKTHIVEL @ GANESAN Vs. RAJAMANI
|
January 25, 2019 |
|
SAKUNTHALA Vs. K. GANESAN
|
September 13, 2019 |
|
SAKUNTHALA NARAYANAN Vs. MALABALAKRISHNAN
|
January 25, 2019 |
|
SAKUTHALA VEDACHALAM Vs. STATE OF TAMIL NADU
|
July 31, 2019 |
|
SALAHUDEEN Vs. THE SUPERINTENDENT OF POLICE
|
February 8, 2019 |
|
SALEEM MADAVOOR Vs. SECRETARY TO GOVERNMENT HUMAN RESOURCES DEPARTMENT
|
November 23, 2019 |
|
SALEM STAINLESS STEEL SUPPLIER PRIVATE LTD. Vs. SUMEET MACHINES LTD.
|
August 8, 2019 |
|
SALGUNAN.N. Vs. RAM GOPAL EDARA
|
November 11, 2019 |
|
SAM Vs. THOMAS
|
September 27, 2019 |
|
SAM ASIR AYYAVOO Vs. STATE
|
November 29, 2019 |
|
SAMADHANAM Vs. T.M. MAHESWARI
|
August 1, 2019 |
|
SAMARUTH BEGUM Vs. THE DIRECTOR GENERAL OF POLICE
|
April 24, 2019 |
|
SAMEER D.MEHTA Vs. INSPECTOR OF POLICE
|
June 14, 2019 |
|
SAMI REDDY Vs. SHANMUGAM @ MUNUSAMY
|
April 11, 2019 |
|
SAMIMUL ISLAM AND ORS. Vs. STATE
|
December 19, 2019 |
|
SAMIYA SAMREEN Vs. SECRETARY TO GOVERNMENT
|
December 2, 2019 |
|
SAMPATH Vs. REVENUE DIVISIONAL OFFICER, MAYILADUTHURAI TALUK, NAGAPATTINAM DISTRICT
|
June 11, 2019 |
|
SAMPATH Vs. STATE
|
December 3, 2019 |
|
SAMPATH Vs. COLLECTOR SALEM DISTRICT
|
January 28, 2019 |
|
SAMPATH Vs. STATE REP BY INSPECTOR OF POLICE
|
January 3, 2019 |
|
SAMPATH Vs. KRISHNAVENI
|
January 4, 2019 |
|
SAMPATH Vs. COLLECTOR
|
January 7, 2019 |
|
SAMPATHMALLIKA Vs. KRISHNAVENI
|
January 4, 2019 |
|
SAMPOORNAM Vs. SAKUNTHALA
|
July 31, 2019 |
|
SAMPOORNAM Vs. PALANIAMMAL
|
September 21, 2019 |
|
SAMPOORNAM Vs. NIRMALA
|
August 22, 2019 |
|
SAMSON Vs. REVENUE DIVISIONAL OFFICER, THIRUVALLUR, THIRUVALLUR DISTRICT
|
April 1, 2019 |
|
SAMSON Vs. STATE
|
July 17, 2019 |
|
SAMSON MARITIME LIMITED Vs. HARDY EXPLORATION & PRODUCTION (INDIA) INC
|
March 11, 2019 |
|
SAMSON SELLADURAI SELVAN RAJADURAI Vs. UNION OF INDIA
|
November 28, 2019 |
|
SAMSUDHEEN AND ORS. Vs. STATE
|
December 9, 2019 |
|
SAMSUNISHA Vs. STATE
|
July 17, 2019 |
|
SAMUEL TENNYSON Vs. THE PRINCIPAL & SECRETARY
|
August 13, 2019 |
|
SAMUEL, N.J. DAVID Vs. STATE OF TAMIL NADU
|
July 19, 2019 |
|
SAMUTHRAVEL Vs. STATE
|
September 20, 2019 |
|
SAMY @ DURAISAMY Vs. STATE REP
|
February 28, 2019 |
|
SAN INTERNATIONAL BUSINESS SCHOOL Vs. DIRECTOR
|
May 11, 2019 |
|
SAN INTERNATIONAL BUSINESS SCHOOL Vs. DIRECTOR, CENTRE FOR AFFILIATION OF INSTITUTIONS
|
August 7, 2019 |
|
SANALKUMAR VISWANATH Vs. UNION OF INDIA
|
December 6, 2019 |
|
SANAVULLAH Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
|
August 16, 2019 |
|
SANDEEP Vs. INSPECTOR OF POLICE
|
November 11, 2019 |
|
SANDEEP MEHTA AND ORS. Vs. RANI PAUL
|
November 18, 2019 |
|
SANDHYA PATRA Vs. INSPECTOR OF POLICE, R-9, VALASARAVAKKAM POLICE STATION
|
January 22, 2019 |
|
SANGAPILLAI CHINNATHAMBI Vs. UNION OF INDIA
|
November 14, 2019 |
|
SANGAYYA S. VASTRAD Vs. TRICHY MARKET COMMITTEE
|
November 22, 2019 |
|
SANGEETHA Vs. S.SHYAM SUNDER
|
November 28, 2019 |
|
SANGEETHA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 19, 2019 |
|
SANGEETHA CATERERS AND CONSULTANTS LLP Vs. SANGEETHA FOOD CORNER
|
November 13, 2019 |
|
SANGEETHA TRADERS Vs. T.A.SHANMUGHAM
|
October 25, 2019 |
|
SANGILI Vs. STATE
|
April 25, 2019 |
|
SANJAY BHANDARI Vs. INSPECTOR OF POLICE, CBI/ACB SPE
|
October 3, 2019 |
|
SANJEEVI Vs. STATE BY INSPECTOR OF POLICE
|
January 3, 2019 |
|
SANKAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
|
July 12, 2019 |
|
SANKAR Vs. STATE, THR. INSPECTOR OF POLICE, SIPCOT POLICE STATION, TUTICORIN
|
January 25, 2019 |
|
SANKAR Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT THIRUVALLUR
|
July 3, 2019 |
|
SANKARA PANDIAN Vs. STATE
|
November 13, 2019 |
|
SANKARANARAYANAN Vs. PITCHAIKANI
|
November 22, 2019 |
|
SANKARANARAYANAN Vs. STATE
|
September 25, 2019 |
|
SANKARANARAYANAN RAJSHEKAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 22, 2019 |
|
SANKHYA INFOTECH LIMITED Vs. REDINGTON (INDIA) LTD
|
August 26, 2019 |
|
SANRAJ HOSPITALITY PVT. LTD. Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER SOUTHERN RAILWAY
|
March 25, 2019 |
|
SANTHA DEVI Vs. M.SELVAM
|
January 29, 2019 |
|
SANTHAMANI Vs. MALLIGA
|
January 31, 2019 |
|
SANTHI Vs. V.M.RAVI
|
November 12, 2019 |
|
SANTHI Vs. SUGANYA
|
January 23, 2019 |
|
SANTHI ANAND Vs. UNION OF INDIA
|
November 28, 2019 |
|
SANTHOSH Vs. STATE OF TAMIL NADU
|
January 3, 2019 |
|
SANTHOSH KUMAR Vs. STATE
|
August 30, 2019 |
|
SARANYA Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 3, 2019 |
|
SARASA Vs. JAYABAL
|
December 12, 2019 |
|
SARASU Vs. STATE
|
October 14, 2019 |
|
SARASU Vs. LAKSHMI
|
March 20, 2019 |
|
SARASU Vs. DIRECTOR OF RURAL DEVELOPMENT
|
April 24, 2019 |
|
SARASU AND ORS. Vs. MUTHUKARUPPAN
|
April 27, 2019 |
|
SARASWATHI Vs. DIRECTOR
|
June 17, 2019 |
|
SARASWATHI AMMAL Vs. ARUNACHALESWARER DEVASTHANAM
|
September 13, 2019 |
|
SARASWATHI AND ORS. Vs. KANAGARAJ AND ORS.
|
December 10, 2019 |
|
SARASWATHIAMMAL Vs. STATE
|
March 21, 2019 |
|
SARASWATHY Vs. ASSISTANT EXECUTIVE ENGINEER
|
January 21, 2019 |
|
SARASWATHY Vs. SANKAR
|
July 25, 2019 |
|
SARASWATI MISTRY Vs. INSPECTOR OF POLICE, ANTI VICE SQUAD-I, CHINDADRIPET, CHENNAI
|
February 11, 2019 |
|
SARATH Vs. STATE
|
October 10, 2019 |
|
SARAVANA GLOBAL ENERGY LTD. Vs. SBI GENERAL INSURANCE COMPANY LIMITED
|
April 2, 2019 |
|
SARAVANA INTERNATIONAL Vs. ASSISTANT COMMISSIONER (ST) PANRUTI (TOWN)
|
December 12, 2019 |
|
SARAVANA KANGEYA GOUNDER Vs. DHANALAKSHMI AMMAL
|
January 10, 2019 |
|
SARAVANA KANGEYA GOUNDER AND ORS. Vs. DHANALAKSHMI AMMAL AND ORS.
|
November 1, 2019 |
|
SARAVANA SELVARATHNAM RETAIL PVT. LTD. Vs. MEMBER SECRETARY, LOCAL PLANNING AUTHORITY CORPORATION
|
June 19, 2019 |
|
SARAVANAKUMAR Vs. SUPERINTENDENT OF POLICE TUTICORIN DISTRICT
|
May 8, 2019 |
|
SARAVANAN Vs. STATE
|
May 9, 2019 |
|
SARAVANAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE CB-CID
|
February 20, 2019 |
|
SARAVANAN Vs. MYTHILI
|
October 25, 2019 |
|
SARAVANAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 15, 2019 |
|
SARAVANAN Vs. STATE
|
June 14, 2019 |
|
SARAVANAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT, SIVAGANGAI
|
May 15, 2019 |
|
SARAVANAN Vs. STATE
|
April 22, 2019 |
|
SARAVANAN Vs. STATE
|
July 29, 2019 |
|
SARAVANAN Vs. STATE
|
October 22, 2019 |
|
SARAVANAN Vs. STATE OF TAMIL NADU
|
August 16, 2019 |
|
SARAVANAN Vs. P. DINESH
|
March 11, 2019 |
|
SARAVANAN Vs. STATE
|
December 18, 2019 |
|
SARAVANAN KARIYAMMAL ALAGAR Vs. UNION OF INDIA
|
June 19, 2019 |
|
SARAVANARAJ Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI
|
May 8, 2019 |
|
SAROJA Vs. ANJALAIAMMAL
|
September 9, 2019 |
|
SAROJA Vs. STATE
|
February 14, 2019 |
|
SAROJINI AMMAL Vs. PAPATHI AMMAL
|
January 28, 2019 |
|
SARVODAYA MUTUAL BENEFIT TRUST Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-8, CHENNAI
|
July 3, 2019 |
|
SASI Vs. STATE
|
November 26, 2019 |
|
SASIKALA Vs. LARSEN AND TOURBO CO LTD
|
March 15, 2019 |
|
SASIKALA Vs. STATE
|
May 16, 2019 |
|
SASIKUMAR Vs. STATE
|
January 7, 2019 |
|
SASIREKA SATYANARAYAN Vs. LAKSHMI BUILDERS REP BY ITS PARTNER, E SEETHALAKSHMI
|
August 7, 2019 |
|
SASTHA TRADERS Vs. COMMERCIAL TAX OFFICER
|
September 27, 2019 |
|
SATHANUR DAM SHARE FISHERMEN CO-OPERATIVE AND MARKETING SOCIETY Vs. STATE OF TAMIL NADU
|
April 8, 2019 |
|
SATHASIVAM Vs. STATE
|
December 3, 2019 |
|
SATHEESH KUMAR Vs. STATE
|
October 4, 2019 |
|
SATHEESHKUMAR Vs. REVENUE DIVISIONAL OFFICER
|
June 4, 2019 |
|
SATHISH KUMAR Vs. M.NEHRU
|
November 5, 2019 |
|
SATHISHKUMAR Vs. STATE
|
December 12, 2019 |
|
SATHIYAM MEDIA VISION PRIVATE LIMITED Vs. ISHA FOUNDATION
|
August 22, 2019 |
|
SATHIYAM MEDIA VISION PRIVATE LTD. Vs. ISHA FOUNDATION
|
August 6, 2019 |
|
SATHIYAMOORTHY Vs. REVENUE DIVISIONAL OFFICER
|
November 14, 2019 |
|
SATHIYAMOORTHY Vs. STATE
|
April 5, 2019 |
|
SATHIYARAJ Vs. STATE REP BY INSPECTOR OF POLICE
|
August 16, 2019 |
|
SATHIYARAJ Vs. THE STATE
|
January 24, 2019 |
|
SATHYA Vs. GOVERNMENT OF TAMILNADU
|
December 2, 2019 |
|
SATHYAMARTY @ PADMA Vs. STATE REPRESENTED BY
|
April 3, 2019 |
|
SATHYAMOORTHI Vs. TAMIL NADU ELECTRICITY BOARD
|
January 28, 2019 |
|
SATHYARAJ, S/O ARJUNAN Vs. STATE REPRESENTED BY STATION HOUSE OFFICER
|
April 3, 2019 |
|
SATTA PANCHAYAT IYAKKAM Vs. STATE OF TAMIL NADU
|
February 15, 2019 |
|
SATYAM COLLEGE OF ENGINEERING & TECHNOLOGY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 1, 2019 |
|
SAVANI SCREEN Vs. GOVERNMENT OF TAMIL NADU
|
September 3, 2019 |
|
SAVARIRAJ Vs. DISTRICT COLLECTOR
|
November 12, 2019 |
|
SAVIO INDUSTRIAL AND STRUCTURAL CORPORATION Vs. SOUTHERN RAILWAY
|
January 2, 2019 |
|
SAVORIT LIMITED Vs. CHAIRMAN & MANAGING DIRECTOR
|
April 16, 2019 |
|
SAYAN Vs. DISTRICT MAGISTRATE
|
November 6, 2019 |
|
SCHNEIDER ELECTRIC IT BUSINESS INDIA PRIVATE LIMITED Vs. STATE TAX OFFICER
|
June 4, 2019 |
|
SCIENTIFIC PUBLISHING SERVICES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 18, 2019 |
|
SDV CHANDRU Vs. TAMILNADU CIVIL SUPPLIES CORPORATION AND ORS.
|
February 15, 2019 |
|
SEA HYDROSYSTEMS INDIA PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF LABOUR, IRRUNGATTUKOTTAI AND ORS.
|
September 3, 2019 |
|
SECRETARY Vs. A.SUTHANTHIRAMOORTHY
|
September 26, 2019 |
|
SECRETARY ASSEMBLY SECRETARIAT Vs. S. MATHIVANAN
|
April 1, 2019 |
|
SECRETARY BOARD OF HIGHER SECONDARY EDUCATION Vs. R.DEEPA
|
March 18, 2019 |
|
SECRETARY TO CENTRAL GOVERNMENT Vs. M. K. ANNACHATRAM
|
June 4, 2019 |
|
SECRETARY TO GOVERNMENT Vs. S.STANISLAUS
|
January 3, 2019 |
|
SECRETARY TO GOVERNMENT Vs. S. SUBRAMANIAN
|
March 12, 2019 |
|
SECRETARY TO GOVERNMENT Vs. M.RAMASAMY
|
June 25, 2019 |
|
SECRETARY TO GOVERNMENT Vs. S.BRIGHT SOLOMON
|
December 17, 2019 |
|
SECRETARY TO GOVERNMENT Vs. K. MANICKAM
|
September 25, 2019 |
|
SECRETARY TO GOVERNMENT HIGHWAYS & MINOR PORTS (HL.1) DEPARTMENT Vs. S.R.VENKATESH
|
October 3, 2019 |
|
SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT Vs. COMMISSIONER OF POLICE DETAINING AUTHORITY
|
April 16, 2019 |
|
SECRETARY TO GOVERNMENT REVENUE DEPARTMENT Vs. POOMALAI
|
April 25, 2019 |
|
SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT Vs. K. PALANIYANDI
|
July 31, 2019 |
|
SECRETARY TO GOVT. SCHOOL EDUCATION DEPARTMENT Vs. G. THALAMUTHU
|
June 7, 2019 |
|
SECRETARY TO THE GOVERNMENT OF TAMIL NADU Vs. K.PREMALATHA
|
December 20, 2019 |
|
SECRETARY, ERANIEAL SARVODAYA SANGAM Vs. C. RAMESHWARAN
|
July 22, 2019 |
|
SECRETARY, NIRMALA COLLEGE FOR WOMEN Vs. STATE OF TAMIL NADU
|
August 16, 2019 |
|
SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION Vs. P. PONNUSWAMY
|
September 26, 2019 |
|
SEENIVASAN Vs. STATE
|
September 26, 2019 |
|
SEETHAPATHI Vs. STATE REPRESENTED BY
|
June 12, 2019 |
|
SEEVALAPERIYAN Vs. STATE
|
March 6, 2019 |
|
SEHGAL TRAVEL SERVICE Vs. INDUSLND BANK LTD
|
March 28, 2019 |
|
SEKAR Vs. STATE, THR. THE INSPECTOR OF POLICE
|
April 30, 2019 |
|
SEKAR Vs. SETHU KANDIAPPAN
|
March 20, 2019 |
|
SEKAR Vs. GIRIJA @ GIRIGUJAMBAL
|
November 13, 2019 |
|
SEKAR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 21, 2019 |
|
SEKAR EXPORTS (P) LIMITED Vs. APPELLATE DEPUTY COMISSIONER (CT) CHENNAI (EAST)
|
June 28, 2019 |
|
SELLA Vs. STATE
|
November 19, 2019 |
|
SELLAM ASSOCIATES Vs. STATE OF TAMILNADU
|
October 4, 2019 |
|
SELVA Vs. STATE OF TAMIL NADU
|
October 4, 2019 |
|
SELVA RAJAKUMAR Vs. EXECUTIVE OFFICER, ARULMIGU SRI KALLALAGAR SOUNDARAJA PERUMAL SWAMY TEMPLE
|
April 15, 2019 |
|
SELVA RAMALINGAM Vs. ELECTION COMMISSION OF INDIA
|
April 11, 2019 |
|
SELVAGANAPATHY Vs. MURUGAN
|
December 12, 2019 |
|
SELVAGANESAN Vs. KALAISELVI
|
April 30, 2019 |
|
SELVAKUMAR Vs. STATE
|
October 25, 2019 |
|
SELVAM Vs. STATE
|
March 26, 2019 |
|
SELVAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
|
September 3, 2019 |
|
SELVAM Vs. MURALI @ ARAVAMUDANE
|
December 20, 2019 |
|
SELVAM Vs. COMMISSIONER, MADURAI CORPORATION,
|
September 6, 2019 |
|
SELVAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT,
|
September 3, 2019 |
|
SELVAM Vs. STATE
|
October 15, 2019 |
|
SELVAM @ KALAISELVAM Vs. STATE
|
December 19, 2019 |
|
SELVAM EDUCATIONAL AND CHARITABLE TRUST Vs. MEMBER SECRETARY, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
April 23, 2019 |
|
SELVAM FLAUBERT Vs. UNION OF INDIA
|
July 8, 2019 |
|
SELVAMANI Vs. PONNUSAMY
|
August 27, 2019 |
|
SELVAMANI Vs. PANNEERSELVAM AND ORS.
|
July 17, 2019 |
|
SELVAMARY Vs. S.GNANASIGAMANI RAJADURAI
|
November 14, 2019 |
|
SELVARAJ Vs. NATARAJAN
|
November 21, 2019 |
|
SELVARAJ Vs. J. CYRIL SELVARAJ
|
February 21, 2019 |
|
SELVARAJ Vs. NAGARETHINAM
|
September 13, 2019 |
|
SELVARAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
|
September 12, 2019 |
|
SELVI Vs. GOVERNMENT OF TAMIL NADU
|
July 1, 2019 |
|
SELVI Vs. MURUGESAN
|
June 19, 2019 |
|
SELVI A. AISHWARYA Vs. UNION OF INDIA
|
August 26, 2019 |
|
SELVI J.SHOBA Vs. DIRECTOR GENERAL OF POLICE
|
March 15, 2019 |
|
SELVI K KRITHIKA, DAUGHTER OF KUMAR Vs. DISTRICT COLLECTOR, PUDUCHERRY
|
September 17, 2019 |
|
SELVIN SOUNDHER RAJ Vs. REGIONAL TRANSPORT OFFICER, MARTHANDAM, KANYAKUMARI DISTRICT
|
July 17, 2019 |
|
SEMBU SINGH Vs. STATE
|
November 27, 2019 |
|
SEMMANDAI, S/O VALYAPURI Vs. SANNASI, S/O ARUMUGHA NADAR
|
February 5, 2019 |
|
SENGUTHAR KAIKKOLAR SAMUTHAYA NALA SANGAM Vs. DISTRICT COLLECTOR
|
January 18, 2019 |
|
SENGUTTUVAN Vs. SUB DISTRICT MAGISTRATE CUM REVENUE DIVISIONAL OFFICER
|
October 3, 2019 |
|
SENIOR DIVISIONAL MANAGER Vs. A.RAMEESRAJA
|
December 18, 2019 |
|
SENIOR DIVISIONAL MECHANICAL ENGINEER, SOUTHERN RAILWAY Vs. PREMIER GARMENTS PROCESSING
|
March 13, 2019 |
|
SENIOR MANAGER-HRD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
October 14, 2019 |
|
SENIOR REGIONAL MANAGER, T.N. CIVIL SUPPLIES CORPORATION, THANJAVUR Vs. JOINT COMMISSIONER OF LABOUR, TRICHY
|
February 21, 2019 |
|
SENNIAPPAN Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD
|
July 19, 2019 |
|
SENNIMALAI GOUNDER(DIED) Vs. ADDITIONAL DISTRICT MAGISTRATE
|
April 29, 2019 |
|
SENTHIL Vs. STATE
|
June 11, 2019 |
|
SENTHIL Vs. STATE
|
April 2, 2019 |
|
SENTHIL Vs. STATE
|
November 7, 2019 |
|
SENTHIL @ JANAKIRAM Vs. STATE
|
March 26, 2019 |
|
SENTHIL ARUMUGAM Vs. CHIEF ELECTION COMMISSIONER TAMIL NADU STATE ELECTION COMMISSION
|
December 30, 2019 |
|
SENTHIL CONSTRUCTION CORPORATION PRIVATE LTD Vs. CHANDRA
|
January 10, 2019 |
|
SENTHIL ENTERPRISES Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 18, 2019 |
|
SENTHIL KUMAR Vs. GOVERNMENT OF TAMIL NADU
|
February 22, 2019 |
|
SENTHIL KUMAR Vs. STATE
|
March 6, 2019 |
|
SENTHIL KUMAR Vs. STATE
|
September 5, 2019 |
|
SENTHIL KUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 11, 2019 |
|
SENTHIL KUMAR Vs. STATE BY INSPECTOR OF POLICE
|
November 20, 2019 |
|
SENTHIL MURUGAN Vs. B JAYASEKAR
|
August 9, 2019 |
|
SENTHIL TEXTILES MILLS (P) LTD. Vs. UNION OF INDIA
|
April 2, 2019 |
|
SENTHILKUMAR Vs. JEYALAKSHMI
|
September 20, 2019 |
|
SENTHILVEL Vs. STATE
|
May 16, 2019 |
|
SERENE KSHETRA OWNERS ASSOCIATION Vs. SERENE SENIOR CARE PRIVATE LTD.
|
December 19, 2019 |
|
SESHADRI.S Vs. ANDHRA SOCIAL & CULTURAL ASSOCIATION
|
October 4, 2019 |
|
SESHASAYEE PAPER AND BOARDS LIMITED Vs. UNION OF INDIA
|
January 25, 2019 |
|
SESHASAYEE PAPER AND BOARDS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 16, 2019 |
|
SETHU Vs. STATE
|
September 16, 2019 |
|
SETHURAMALINGAM Vs. MARIAPPA KONAR AND ORS.
|
August 6, 2019 |
|
SETHURAMANLINGAM Vs. INSPECTOR OF POLICE
|
October 16, 2019 |
|
SHAHJAHAN Vs. GOVERNMENT OF TAMILNADU
|
July 15, 2019 |
|
SHAILESH JARIWALA Vs. COMMISSIONER OF CUSTOMS
|
November 21, 2019 |
|
SHAJAHAN MIA Vs. INSPECTOR OF POLICE, ANTI VICE SQUAD-I, CHINDADRIPET, CHENNAI
|
August 26, 2019 |
|
SHAKEELA Vs. SUPERINTENDENT OF POLICE
|
April 4, 2019 |
|
SHAKEERA Vs. STATE OF TAMIL NADU
|
January 18, 2019 |
|
SHAKTI TRANSPORT Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
April 27, 2019 |
|
SHALOM A G CHRUCH Vs. UNION TERRITORY OF PUDUCHERRY
|
February 4, 2019 |
|
SHANAZ ZAHEER Vs. STATE OF TAMIL NADU
|
December 13, 2019 |
|
SHANKAR Vs. STATEPOLICE
|
July 18, 2019 |
|
SHANKAR REDDIA Vs. ROYAL REDDIAR
|
April 16, 2019 |
|
SHANMATHI S Vs. SECRETARY
|
April 10, 2019 |
|
SHANMUGAIYAPANDIAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
|
September 20, 2019 |
|
SHANMUGAM Vs. RAMAN
|
March 21, 2019 |
|
SHANMUGAM Vs. INSPECTOR OF POLICE
|
July 16, 2019 |
|
SHANMUGAM Vs. DEVARAJAN
|
November 15, 2019 |
|
SHANMUGAM Vs. STATE
|
January 23, 2019 |
|
SHANMUGAM Vs. STATE INSPECTOR OF POLICE THIRUPANANTHAL POLICE STATION THANJAVUR DISTRICT
|
April 30, 2019 |
|
SHANMUGARAJ Vs. STATE
|
April 22, 2019 |
|
SHANMUGARAJAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES CHENNAI
|
April 16, 2019 |
|
SHANMUGASUNDARAM Vs. A. K. SIVAJEYAM
|
July 18, 2019 |
|
SHANMUGAVALLI Vs. STATE OF TAMIL NADU
|
January 31, 2019 |
|
SHANMUGAVEL Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI
|
March 22, 2019 |
|
SHANMUGHAM Vs. STATE
|
November 11, 2019 |
|
SHANTHI Vs. UNION OF INDIA
|
July 25, 2019 |
|
SHANTHI Vs. RAJENDIRAN
|
March 13, 2019 |
|
SHANTHI Vs. MINOR GOBIKA
|
October 25, 2019 |
|
SHANTHI AND ORS. Vs. V. NATESAN AND ORS.
|
January 21, 2019 |
|
SHANTHILAL Vs. STATE REP BY INSPECTOR OF POLICE
|
August 6, 2019 |
|
SHANTHILAL JAIN TRUST Vs. COMMISSIONER CORPORATION OF CHENNAI
|
April 1, 2019 |
|
SHANTI INTERNATIONAL, Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2019 |
|
SHARP TOOLS Vs. PRINCIPAL, COMMISSIONER OF INCOME TAX-1
|
October 23, 2019 |
|
SHEEBA MARIA ESTHER Vs. UNION OF INDIA
|
November 27, 2019 |
|
SHEELA PRIYA Vs. TAMILSELVAN
|
February 18, 2019 |
|
SHEIK ALLAUDIN Vs. K. SRINIVASAN
|
April 23, 2019 |
|
SHEIK DAWOOD Vs. STATE
|
January 23, 2019 |
|
SHEIK MUHAMED @ DEHLAN BAQAVI Vs. INSPECTOR OF POLICE
|
March 15, 2019 |
|
SHELADIA ASSOCIATES INC. Vs. TAMIL NADU ROAD SECTOR PROJECT II
|
April 30, 2019 |
|
SHERIN AATIKA Vs. DEPUTY COMMISSIONER, COMMISSIONER OF GST CENTRAL EXCISE, PREVENTIVE UNIT
|
January 31, 2019 |
|
SHILPA DARSHAN KUMAR Vs. UNION OF INDIA
|
July 31, 2019 |
|
SHIVA VARTHNI TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER
|
April 10, 2019 |
|
SHIVANANDHAN Vs. STATE BY INSPECTOR OF POLICE
|
April 4, 2019 |
|
SHOBHA CLOTH CENTRE Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
|
April 29, 2019 |
|
SHRADDHA ENTERTAINMENT Vs. SHVEDH A PARTNERSHIP FIRM
|
July 9, 2019 |
|
SHREE VENKATESHWARA EDUCATIONAL Vs. REGISTRAR, ANNA UNIVERSITY
|
June 27, 2019 |
|
SHREEPAVI CONSTRUCTIONS Vs. M.V.M.BUILDERS AND PROMOTERS
|
January 7, 2019 |
|
SHRI A. M. MANIKANDAN Vs. THE INTELLIGENCE OFFICER
|
May 8, 2019 |
|
SHRI BABU MANOHARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 4, 2019 |
|
SHRI CHANDRAPRABHUJI MAHARAJ JAIN JUNA MANDIR RUST Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
July 26, 2019 |
|
SHRI ENTERPRISES Vs. APPELLATE DEPUTY COMMISSIONER (ST) CHENNAI (EAST)
|
November 12, 2019 |
|
SHRI SWARNAVINAYAKAR EDUCATIONAL CHARITABLE AND RURAL WELFARE TRUST Vs. STATE OF TAMIL NADU
|
June 4, 2019 |
|
SHRI. R. JAGADEESWARAN Vs. DISTRICT COLLECTOR, TIRUPPUR DISTRICT, TIRUPPUR
|
July 8, 2019 |
|
SHRIPROP STRUCTURES PVT. LTD. Vs. NEERATHULINGAM
|
October 4, 2019 |
|
SHRIRAM CHITS TAMIL NADU Vs. P.RAVIKUMAR
|
April 16, 2019 |
|
SHRIRAM CHITS TAMIL NADU (P) LTD Vs. P.RAVIKUMAR
|
April 16, 2019 |
|
SHRIRAM FINANCE Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 AND ORS.
|
March 1, 2019 |
|
SHRIRAM GENERAL INSURANCE CO. LTD Vs. M.ANADAN
|
December 2, 2019 |
|
SHRIRAM GENERAL INSURANCE CO.LTD Vs. SANTHA
|
July 1, 2019 |
|
SHRIWIN SHIPPING & LOGISTICS Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2019 |
|
SHYAM ENTERPRISES PRIVATE LIMITED Vs. A3R AMARAVATI
|
September 16, 2019 |
|
SHYAMSUNDAR MOOKIM Vs. C. SHANTHI
|
August 16, 2019 |
|
SHYLA ROSE Vs. INSPECTOR OF POLICE
|
October 25, 2019 |
|
SICAL LOGISTICS LIMITED Vs. NLC TAMILNADU POWER LIMITED
|
March 15, 2019 |
|
SIDHARTH CREDIT AND INVESTMENT Vs. S.RAMASWAMY
|
September 27, 2019 |
|
SIDTHANATHAN Vs. REVENUE DIVISIONAL OFFICER
|
July 3, 2019 |
|
SIEMENS LIMITED Vs. MARG LIMITED
|
April 9, 2019 |
|
SILAMBAN Vs. GOVERNMENT OF TAMIL NADU
|
March 13, 2019 |
|
SILVER SEA LOGISTICS PRIVATE LIMITED Vs. ZN SYNERGIES PRIVATE LIMITED
|
April 15, 2019 |
|
SILVESTER ANTONY PAUL SIMPSON Vs. UNION OF INDIA
|
July 3, 2019 |
|
SIMON RAJ Vs. SECRETARY TO THE GOVERNMENT
|
September 27, 2019 |
|
SIMPLEX INFRASTRUCTURES LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
September 20, 2019 |
|
SIMPSON & GROUP COMPANIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 29, 2019 |
|
SIMPSONS & CO. LTD. Vs. INSPECTOR OF POLICE S IPC OT POLICE STATION
|
December 30, 2019 |
|
SINGAM Vs. STATE OF TAMIL NADU
|
November 21, 2019 |
|
SINGARA ESTATE Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER
|
September 19, 2019 |
|
SINGARAM Vs. SUPERINTENDENT OF POLICE, KARUR DISTRICT
|
October 21, 2019 |
|
SINGARAM ADAIKAPPAN Vs. UNION OF INDIA
|
December 19, 2019 |
|
SINGARAVELU Vs. STATE
|
August 21, 2019 |
|
SIOMA PRISCILLA Vs. GREATER CORPORATION OF CHENNAI
|
May 8, 2019 |
|
SIONA PRISCILLA PRABHAKAR Vs. UNION OF INDIA
|
November 28, 2019 |
|
SIRANJEEVISARAVANAN Vs. REGISTRAR OF COMPANIES AGT BUSINESS PARK
|
September 9, 2019 |
|
SIRIL DANIAL Vs. DISTRICT COLLECTOR KRISHNAGIRI
|
April 12, 2019 |
|
SITHESPARAN K MARIMUTHU Vs. STATE OF TAMIL NADU
|
September 23, 2019 |
|
SITHURAJAPURAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
December 17, 2019 |
|
SIVA Vs. STATE OF TAMIL NADU
|
October 4, 2019 |
|
SIVA Vs. STATE
|
April 16, 2019 |
|
SIVA KALAIMUTHU Vs. DIRECTOR OF SCHOOL EDUCATION
|
June 21, 2019 |
|
SIVA SANKAR Vs. DISTRICT COLLECTOR, THENI DISTRICT, THENI
|
February 12, 2019 |
|
SIVADAS K Vs. UNION OF INDIA
|
August 5, 2019 |
|
SIVAGAMI Vs. CHAIRMAN
|
February 11, 2019 |
|
SIVAGNANAPANDIAN Vs. DHARMARAJ
|
November 21, 2019 |
|
SIVAJAYAPRAKASH Vs. GOVT. OF TAMIL NADU
|
April 24, 2019 |
|
SIVAJI HI-TEC FOODS PVT LTD Vs. STATE
|
March 25, 2019 |
|
SIVAKAMASUNDARI Vs. STATE OF TAMIL NADU
|
March 4, 2019 |
|
SIVAKAMI Vs. GOVERNMENT OF TAMIL NADU
|
November 21, 2019 |
|
SIVAKUMAR Vs. SUB-COLLECTOR, THIRUKKOVILUR
|
July 8, 2019 |
|
SIVAKUMAR Vs. STATE
|
September 23, 2019 |
|
SIVAKUMAR Vs. ARASU RATHINAM
|
December 16, 2019 |
|
SIVAKUMAR Vs. CHENNAI METRO RAIL LIMITED
|
September 27, 2019 |
|
SIVAKUMAR Vs. REVENUE DIVISIONAL OFFICER
|
July 5, 2019 |
|
SIVAKUMAR Vs. S.LAKSHMI
|
July 10, 2019 |
|
SIVALINGAM Vs. MURUGAN
|
January 9, 2019 |
|
SIVALINGAM Vs. ASSISTANT ENGINEER PUBLIC WORKS DEPARTMENT
|
March 21, 2019 |
|
SIVAMANI Vs. STATE
|
August 16, 2019 |
|
SIVAPARVATHI Vs. SIVAGAMI
|
December 6, 2019 |
|
SIVAPRAKASAM NADESSAN Vs. GOVERNMENT OF PUDUCHERRY
|
January 23, 2019 |
|
SIVARAJ Vs. AMEERTHARAJ
|
July 16, 2019 |
|
SIVARANJITH AND OTHERS Vs. STATE AND OTHERS
|
April 30, 2019 |
|
SIVASAKTHI POLYMERS Vs. STATE OF TAMIL NADU
|
June 27, 2019 |
|
SIVASANKARAN Vs. S.B. RAMAN
|
November 12, 2019 |
|
SIVASANKARAN AND ORS. Vs. STATE
|
October 3, 2019 |
|
SIVASUBRAMANIAN Vs. STATE OF TAMIL NADU
|
October 1, 2019 |
|
SIVASUBRAMANIYAN Vs. STATE
|
November 14, 2019 |
|
SKYLARK OFFICE MACHINES Vs. THE COMMISSIONER OF CUSTOMS
|
February 22, 2019 |
|
SKYLINE EXPORTS Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
September 23, 2019 |
|
SKYRAMS OUTDOOR Vs. TAMIL NADU GENERAL AND DISTRIBUTION
|
February 8, 2019 |
|
SKYRAMS OUTDOOR ADVERTISINGS INDIA PVT. LTD. Vs. CORPORATION OF CHENNAI AND ORS.
|
July 31, 2019 |
|
SLK CONTRACT SERVICES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
September 10, 2019 |
|
SMK FOMRA INSTITUTE OF TECHNOLOGY RAJIV GANDHI SALAI (OMR) Vs. REGISTRAR ANNA UNIVERSITY
|
June 26, 2019 |
|
SMR CONSTRUCTION Vs. GENERAL MANAGER, SOUTHER RAILWAY
|
February 13, 2019 |
|
SOCIETY OF SISTERS OF THE PRESENTATION OF THE BLESSED VIRGIN MARY AND ORS. Vs. JUDE'S INFRA TECHNOLOGIES PVT. LTD.
|
October 24, 2019 |
|
SOCIETY OF ST. MARYS Vs. COMMISSIONER, MADURAI MUNICIPAL CORPORATION
|
July 24, 2019 |
|
SODEXO FOOD SOLUTIONS INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
April 30, 2019 |
|
SOFTWARE TECHNOLOGY PARKS OF INDIA Vs. CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED
|
August 8, 2019 |
|
SOHAM ROCKSTAR ENTERTAINMENT Vs. BHARAT SANCHAR NIGAM LIMITED
|
January 22, 2019 |
|
SOLAIMALAI @ SIVASOLAIMALAISARAVANAN Vs. CHAIRMANADVOCATE
|
January 11, 2019 |
|
SOLAIMUTHU (DIED) Vs. VELAYUTHAM
|
April 25, 2019 |
|
SOLO KNIT PRIVATE LIMITED Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENTTALUK
|
January 9, 2019 |
|
SOMAN VIJAYAKUMAR Vs. UNION OF INDIA
|
November 19, 2019 |
|
SOMASUNDARAM HARDWARES Vs. COMMERCIAL TAX OFFICER
|
April 1, 2019 |
|
SORTING HAT TECHNOLOGIES PRIVATE LIMITED Vs. FERMAT EDUCATION
|
November 8, 2019 |
|
SOUDARAPANDI Vs. RAJAMOHAMMED
|
January 4, 2019 |
|
SOUNDARAJAN Vs. VIJAYALAKSHMI
|
April 24, 2019 |
|
SOUNDARYA DECORATORS (P) LTD Vs. ASSISTANT COMMISSIONER (CT) ADDL
|
September 5, 2019 |
|
SOUTH INDIA MINERALS CORPORATION Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE XIV
|
June 4, 2019 |
|
SOUTH INDIA MINES AND MINERAL INDUSTRIES LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
October 23, 2019 |
|
SOUTH INDIA VANIAR EDUCATIONAL TRUST Vs. BROAD LANDS
|
April 12, 2019 |
|
SOUTH INDIAN ARTISTES Vs. THE COMMISSIONER OF POLICE
|
June 22, 2019 |
|
SOUTH INDIAN SUGAR Vs. UNION OF INDIA
|
February 13, 2019 |
|
SOUTHA BANU Vs. REVENUE DIVISIONAL OFFICER
|
January 3, 2019 |
|
SOUTHERN ACADEMY OF MARITIME STUDIES Vs. A.M.AKASH
|
June 14, 2019 |
|
SOUTHERN AGRIFURANE INDUSTRIES (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES & SGST EZHILAGAM
|
October 21, 2019 |
|
SOUTHERN ALLOY FOUNDRIES PRIVATE LIMITED Vs. COLLECTOR OF CHENNAI
|
January 28, 2019 |
|
SOUTHERN COGEN SYSTEMS PRIVATE LIMITED Vs. SREE VENKATESWARA ENGINEERING CORPORATION
|
April 16, 2019 |
|
SOUTHERN COTSPINNERS COIMBATORE PRIVATE LIMITED Vs. STATE OF TAMIL NADU AND ORS.
|
April 26, 2019 |
|
SOUTHERN RAILWAY EMPLOYEES Vs. NATIONAL INSURANCE COMPANY LTD.
|
February 18, 2019 |
|
SOUTHERN REGIONAL MANAGER Vs. B.SHAHJAHAN
|
November 28, 2019 |
|
SOWPACKIAVATHY Vs. STATE OF TAMIL NADU
|
July 22, 2019 |
|
SP LAKSHMANAN Vs. SHERVEROYS ESTATES LIMITED
|
March 11, 2019 |
|
SPECIAL COMMITTEE Vs. ICON HOUSEHOLD PRODUCTS (P) LTD
|
November 19, 2019 |
|
SPECIAL OFFICER Vs. PRESIDING OFFICER
|
November 5, 2019 |
|
SPECIAL OFFICER Vs. PRESIDING OFFICER
|
November 6, 2019 |
|
SPECIAL OFFICER Vs. KUPPUSAMY
|
February 21, 2019 |
|
SPECIAL OFFICER, D.P.S. Vs. APPELLATE AUTHORITY AND ORS.
|
March 15, 2019 |
|
SPECIAL TAHSILDAR Vs. K.C.MUNUSAMY MUDALIAR
|
November 11, 2019 |
|
SPECIAL TAHSILDAR Vs. PONNUSAMY KONAR
|
November 11, 2019 |
|
SPECIAL TAHSILDAR Vs. SENGAMALAM
|
December 19, 2019 |
|
SPECIAL TAHSILDAR Vs. PACKRISAMY
|
December 19, 2019 |
|
SPECIAL TAHSILDAR Vs. S.GNANAMBAL
|
December 19, 2019 |
|
SPECIAL TAHSILDAR Vs. CHANDRA SEKAR
|
November 26, 2019 |
|
SPECIAL TAHSILDAR Vs. A.B.VEDHACHALAM
|
September 25, 2019 |
|
SPECIAL TAHSILDAR Vs. ESWARI
|
September 25, 2019 |
|
SPECIAL TAHSILDAR Vs. K.KANNAKI
|
September 25, 2019 |
|
SPECIAL TAHSILDAR Vs. NIRMALA ROSE
|
September 25, 2019 |
|
SPECIAL TAHSILDAR Vs. SUSEELA
|
September 25, 2019 |
|
SPECIAL TAHSILDAR (ADW) LAND ACQUISITION OFFICER Vs. MURUGESAN
|
July 30, 2019 |
|
SPECIAL TAHSILDAR LAND ACQUISITION Vs. SELVAKUMARASAMY
|
December 19, 2019 |
|
SPECIAL TAHSILDAR, Vs. C.P.USHADEVI
|
September 25, 2019 |
|
SPECIAL TAHSILDAR, PARAMAKUDI, RAMANATHAPURAM DISTRICT Vs. KUTHUBUL JAMABIN BUHARI
|
February 11, 2019 |
|
SPECIAL TAHSILDAR, TAMIL NADU HOUSING BOARD Vs. N. PALANI
|
September 19, 2019 |
|
SPENCER AND COMPANY LTD. Vs. COMMISSIONER GREATER CHENNAI CORPORATION RIPON BUILDINGS CHENNAI
|
September 30, 2019 |
|
SPENCERS TRAVEL SERVICES LTD. Vs. COMMERCIAL TAX OFFICER, ANNA SALAI III ASSESSMENT CIRCLE
|
May 29, 2019 |
|
SPICEJET LIMITED Vs. CREDIT SUISSE AG, A STOCK CORPORATION REGISTERED UNDER THE LAWS OF SWITZERLAND
|
August 5, 2019 |
|
SPL INFRASTRUCTURE PVT. LTD. Vs. CHIEF ENGINEER, NATIONAL HIGHWAYS
|
January 8, 2019 |
|
SREE BALAJI MEDICAL COLLEGE & HOSPITAL, CHENNAI Vs. GOVERNMENT OF INDIA THROUGH ITS SECRETARY
|
March 12, 2019 |
|
SREE JEYA SOUNDHARAM TEXTILE MILLS PVT. LTD Vs. CANARA BANK
|
April 11, 2019 |
|
SREE KAMAL RELEASE Vs. P.N.SUNDARARAJAN
|
June 24, 2019 |
|
SREE KARTHICK TRADERS Vs. ADHITHYA TEXTILES PROCESS
|
June 21, 2019 |
|
SREE RAJESWARI MILLS LTD. Vs. UNION OF INDIA
|
March 19, 2019 |
|
SREE RANGAMMAL Vs. SANKAR CHETTIAR
|
January 31, 2019 |
|
SRI AISHWARYA CONSTRUCTIONS Vs. STATE OF TAMIL NADU
|
October 16, 2019 |
|
SRI AUROBINDO ASHRAM HARPAGAON WORKSHOP TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 19, 2019 |
|
SRI DEVI KARUMARIAMMAN EDUCATIONAL TRUST Vs. CENTRAL BANK OF INDIA
|
May 22, 2019 |
|
SRI GANESSHMURUGAN BLUE METALS Vs. STATE OF TAMIL NADU
|
December 18, 2019 |
|
SRI JAIN SWETAMBER TERAPANTH TRUST Vs. EXECUTIVE ENGINEER, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION
|
November 8, 2019 |
|
SRI KANNIAMMAN COTTON TEXTILES (P) LTD. Vs. ASSISTANT COMMISSIONER (CT)(FAC) AVINASHI ASSESSMENT CIRCLE
|
October 18, 2019 |
|
SRI KUMARAN SUPER STORES Vs. COMMERCIAL TAX OFFICER
|
January 22, 2019 |
|
SRI MADHAVAPERUMAL TEMPLE Vs. DHANALAKSHMI
|
June 3, 2019 |
|
SRI NACHAMMAI COTTON MILLS LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
|
November 8, 2019 |
|
SRI NANJAIAH BRAMMANNDA MADAM AND VINAYAGAR TEMPLE Vs. P.NACHIMUTHU
|
February 7, 2019 |
|
SRI RAJA RAJESWARI HOTELS CHENNAI PRIVATE LIMITED Vs. THE KODAIKANAL MUNICIPALITY, REP. BY ITS COMMISSIONER, KODAIKANAL
|
March 1, 2019 |
|
SRI RENGASWAMY EDUCATIONAL TRUST Vs. GOVT. OF INDIA, MINISTRY OF AYURVEDA, YOGA & NATUROPATHY, UNANI, SIDDHA AND HOMOEOPATHY (AYUSH)
|
August 1, 2019 |
|
SRI VARAHI CHEMICALS Vs. COMMISSIONER OF CUSTOMS
|
January 24, 2019 |
|
SRI VARI FINANCE REP. BY S.PRAKAASH Vs. A.SELLAMUTHU
|
July 30, 2019 |
|
SRI VENKATACHALAPATHY RICE & SAGO FACTORY Vs. STATE TAX OFFICER ATTUR RURAL CIRCLE
|
September 16, 2019 |
|
SRI VENKATESHWARA BHAKTHI CHANNEL Vs. APALYA TECHNOLOGIES PRIVATE LIMITED
|
February 1, 2019 |
|
SRI VENKATESWARA TIMBER MART Vs. STATE TAX OFFICER (CT)
|
July 3, 2019 |
|
SRI-LA-SRI SATHYA GNANA MAHADEVA DESIKA PARAMACHARIYA SWAMIGAL Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
|
December 20, 2019 |
|
SRIDHAR AND CO Vs. STATE TAX OFFICER
|
January 18, 2019 |
|
SRIKRISHNA CHAKRAVARTHY PADMANABHAN Vs. UNION OF INDIA
|
November 28, 2019 |
|
SRINIVAS FINE ARTS (P) LTD Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
|
February 1, 2019 |
|
SRINIVASA BADRI NARAYANAN Vs. SUPERINTENDENT OF POLICE
|
January 8, 2019 |
|
SRINIVASA ENGINEERING WORKS Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT
|
August 27, 2019 |
|
SRINIVASAN Vs. S.NAGARAJ
|
August 26, 2019 |
|
SRINIVASAN Vs. KANNAN
|
November 11, 2019 |
|
SRINIVASAN ASSOCIATES PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 13, 2019 |
|
SRINIVASAN GOPALAKRISHNAN Vs. UNION OF INDIA
|
October 1, 2019 |
|
SRINIVASAN, SON OF VENKATACHALA REDDIARDURAISAMY Vs. NATARAJAN, SON OF CHINNASAMY
|
January 21, 2019 |
|
SRIPATHMANATHAN SRIHARAN EX-MANAGING Vs. SARANG S KALE
|
February 15, 2019 |
|
SRIRAM GENERAL INSURANCE CO.LTD Vs. SATHISH
|
September 6, 2019 |
|
SRIRENGAMMAL Vs. INSPECTOR OF POLICE
|
January 18, 2019 |
|
SRM HOTEL PRIVATE LTD. Vs. APPELLATE DEPUTY COMMISSIONER (ST), (LEGACY) (FAC) TRICHY
|
August 26, 2019 |
|
SRM MEDICAL COLLEGE HOSPITAL Vs. JEBY JACOB
|
June 3, 2019 |
|
SRS EXPORTS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
|
May 29, 2019 |
|
SRUTI SEVA TRUST Vs. STATE BANK OF INDIA
|
September 27, 2019 |
|
ST. PAULS COLLEGE OF EDUCATION Vs. SOUTHERN REGIONAL COMMITTEE
|
November 27, 2019 |
|
ST.ANTONYS R.C. MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
December 5, 2019 |
|
STANADYNE AMALGAMATIONS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI II
|
August 6, 2019 |
|
STANDARD CHARTERED BANK Vs. PUNJAB NATIONAL BANK
|
January 23, 2019 |
|
STAR CLUB Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
December 17, 2019 |
|
STAR MUSIC Vs. YOGESH MOVIE MAKERS
|
January 29, 2019 |
|
STATE Vs. S.MURUGAN
|
March 8, 2019 |
|
STATE Vs. K.MALATHI
|
December 10, 2019 |
|
STATE Vs. THANGARAJ
|
December 18, 2019 |
|
STATE Vs. ERWADI KASIM
|
December 20, 2019 |
|
STATE Vs. RAHAMATHULLAH KHAN
|
December 19, 2019 |
|
STATE Vs. BAVA BHURDEEN
|
November 18, 2019 |
|
STATE Vs. MOHAMMED ALI
|
January 29, 2019 |
|
STATE Vs. SELVARAJ
|
February 22, 2019 |
|
STATE Vs. V.RANGARAMAN
|
December 20, 2019 |
|
STATE Vs. T. SUBRAMANIAN AND ORS.
|
October 23, 2019 |
|
STATE Vs. C. DHANABALAN
|
December 6, 2019 |
|
STATE Vs. TR M SELVAMOORTHY
|
August 27, 2019 |
|
STATE Vs. N.SEENIVASAGAN
|
June 24, 2019 |
|
STATE Vs. P.SANKARAN
|
April 9, 2019 |
|
STATE Vs. M.DHANARAJ
|
April 4, 2019 |
|
STATE Vs. V.P. PANDI @ ATTACK PANDI
|
March 21, 2019 |
|
STATE Vs. THANGAPANDIAN
|
February 28, 2019 |
|
STATE Vs. SOMU
|
September 27, 2019 |
|
STATE Vs. C.R.KANNAN
|
January 4, 2019 |
|
STATE Vs. SENTHILKUMAR
|
January 9, 2019 |
|
STATE Vs. DEENADAYALAN
|
January 23, 2019 |
|
STATE Vs. P.S.SRIRAM
|
June 13, 2019 |
|
STATE BANK OF INDIA Vs. S.CHANDRASEKARAN
|
April 29, 2019 |
|
STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
October 14, 2019 |
|
STATE BANK OF INDIA Vs. PRESIDING OFFICER
|
October 14, 2019 |
|
STATE BANK OF INDIA Vs. STATE BANK STAFF UNION (CC) AND ORS.
|
September 12, 2019 |
|
STATE BANK OF INDIA Vs. TAX RECOVERY OFFICER (TDS)
|
January 7, 2019 |
|
STATE BANK OF INDIA OFFICER'S ASSOCIATION Vs. ASSISTANT COMMISSIONER
|
August 1, 2019 |
|
STATE BANK OF INDIA SAM BRANCH Vs. G MOORTHI
|
March 15, 2019 |
|
STATE BY Vs. SENKANIAPPAN
|
March 28, 2019 |
|
STATE BY INSPECTOR OF POLICE Vs. VINOTH KUMAR
|
November 11, 2019 |
|
STATE BY INSPECTOR OF POLICE CHROMEPET POLICE STATION Vs. JAYAKUMAR
|
August 22, 2019 |
|
STATE FEDERATION Vs. SECRETARY GOVERNMENT OF TAMIL NADU
|
November 11, 2019 |
|
STATE HEAD OPERATIONS Vs. ASSISTANT COMMISSIONER OF LABOUR
|
November 26, 2019 |
|
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED Vs. TEREX INDIA PRIVATE LIMITED
|
June 13, 2019 |
|
STATE OF TAMIL NADU Vs. C KUMAR
|
June 27, 2019 |
|
STATE OF TAMIL NADU Vs. MUTHUSWAMY GOUNDER
|
February 8, 2019 |
|
STATE OF TAMIL NADU Vs. A. NALLASAMY
|
April 12, 2019 |
|
STATE OF TAMIL NADU Vs. VASUKI
|
November 7, 2019 |
|
STATE OF TAMIL NADU Vs. D. SELVARAJ
|
April 1, 2019 |
|
STATE OF TAMIL NADU Vs. S.JOHN CHARLES
|
August 16, 2019 |
|
STATE OF TAMIL NADU Vs. DALMIA CEMENTS (BHARATH) LTD.
|
November 20, 2019 |
|
STATE OF TAMIL NADU Vs. N. SELVARAJ
|
November 4, 2019 |
|
STATE OF TAMIL NADU Vs. TVL.KAYAM EXPORTS
|
November 21, 2019 |
|
STATE OF TAMIL NADU Vs. EMPIRE MATCH CO.
|
December 19, 2019 |
|
STATE OF TAMIL NADU Vs. TVL.ROMAR FASHIONS
|
December 5, 2019 |
|
STATE OF TAMIL NADU Vs. TVL. HINDUSTAN MOTORS LTD.
|
December 2, 2019 |
|
STATE OF TAMIL NADU Vs. G.THANGADURAI
|
December 17, 2019 |
|
STATE OF TAMIL NADU Vs. VAIKUNDAM AGROTECH LIMITED
|
November 18, 2019 |
|
STATE OF TAMIL NADU Vs. NAGARAJAN
|
November 13, 2019 |
|
STATE OF TAMIL NADU Vs. P.K.DHANAPALAN
|
November 13, 2019 |
|
STATE OF TAMIL NADU Vs. LAKSHMI
|
October 3, 2019 |
|
STATE OF TAMIL NADU Vs. COMMISSIONER
|
October 3, 2019 |
|
STATE OF TAMIL NADU Vs. TAMIL NADU CO-OPERATIVE TEXTILE PROCESSING MILLS LIMITED
|
June 25, 2019 |
|
STATE OF TAMIL NADU Vs. TVL.BLUE DIAMOND LEDERS
|
December 6, 2019 |
|
STATE OF TAMIL NADU Vs. TVL.FISHER SANMAR LIMITED
|
December 6, 2019 |
|
STATE OF TAMIL NADU Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 18, 2019 |
|
STATE OF TAMIL NADU Vs. CHINNA KARUPPAIAH
|
November 19, 2019 |
|
STATE OF TAMIL NADU Vs. K.SHANMUGAVEL MUDALIYAR
|
February 19, 2019 |
|
STATE OF TAMIL NADU Vs. B. RAJAVEL
|
March 7, 2019 |
|
STATE OF TAMIL NADU Vs. P.SARAVANAN
|
October 3, 2019 |
|
STATE OF TAMIL NADU Vs. A. SAROJA
|
September 4, 2019 |
|
STATE OF TAMIL NADU Vs. E. SHANMUGAM
|
July 12, 2019 |
|
STATE OF TAMIL NADU Vs. V. MAHALINGAM
|
April 10, 2019 |
|
STATE OF TAMIL NADU Vs. P.M. CHANDIRASEKARAN
|
April 2, 2019 |
|
STATE OF TAMIL NADU Vs. TV.MAHALAKSHMI PROCESS
|
March 29, 2019 |
|
STATE OF TAMIL NADU Vs. A. NAGARAJAN
|
April 1, 2019 |
|
STATE OF TAMIL NADU Vs. R. MARIAPPAN
|
April 1, 2019 |
|
STATE OF TAMIL NADU Vs. J.VIBIN
|
April 30, 2019 |
|
STATE OF TAMIL NADU Vs. R MUKUNDAN
|
July 26, 2019 |
|
STATE OF TAMIL NADU Vs. C.DHASARATHARAJAN
|
July 1, 2019 |
|
STATE OF TAMIL NADU Vs. P GNANAPRAGASAM
|
August 5, 2019 |
|
STATE OF TAMIL NADU Vs. AS S RADHAKRISHNAN
|
July 31, 2019 |
|
STATE OF TAMIL NADU Vs. K. JEYANTHI
|
January 24, 2019 |
|
STATE OF TAMIL NADU Vs. BALAYEE
|
January 30, 2019 |
|
STATE OF TAMIL NADU AND ORS. Vs. THANGABABY
|
January 31, 2019 |
|
STATE OF TAMIL NADU REP Vs. AMUDHA
|
November 15, 2019 |
|
STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT Vs. P RAMMESH
|
January 23, 2019 |
|
STATE REP Vs. T.JAYACHANDRAN
|
February 12, 2019 |
|
STATE REP BY DEPUTY INSPECTOR OF LABOUR Vs. KANNAN, FINANCE MANAGER
|
January 21, 2019 |
|
STATE REP BY INSPECTOR OF POLICE Vs. SUBBAIAH @ CHINNARAJ
|
August 5, 2019 |
|
STATE REP BY INSPECTOR OF POLICE Vs. NAKEERAN GOPAL
|
January 7, 2019 |
|
STATE REP. Vs. S.PONNUSAMY
|
February 25, 2019 |
|
STATE REP.BY THE PRINCIPAL SECRETARY Vs. M.VIJAYARAM
|
September 6, 2019 |
|
STATE REP.BY ASSISTANT COMMISSIONER OF POLICE Vs. UDAYASANKAR
|
March 15, 2019 |
|
STATE REP.BY THE INSPECTOR OF POLICE Vs. CHANDRAKUMAR
|
April 9, 2019 |
|
STATE REPRESENTED BY
THE INSPECTOR OF POLICE Vs. A SIVAKUMAR @ IRUDAYARAJ
|
April 3, 2019 |
|
STATE REPRESENTED BY Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 4, 2019 |
|
STATE REPRESENTED BY INSPECTOR OF POLICE Vs. K JAYASEELAN
|
January 22, 2019 |
|
STATE REPRESENTED BY INSPECTOR OF POLICE Vs. V KARUNAKARAN
|
January 22, 2019 |
|
STATE REPRESENTED BY THE INSPECTOR OF POLICE Vs. SUNDARARAJ, ROBIN @ RAVI
|
March 21, 2019 |
|
STC EX. EXPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA AND ORS.
|
December 19, 2019 |
|
STERLITE TECHNOLOGIES LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED
|
December 11, 2019 |
|
STRIDES AIR SYSTEMS (P) LTD. Vs. AUTHORISED OFFICER
|
November 21, 2019 |
|
SUB INSPECTOR OF POLICE, Vs. T.MARIAPPAN
|
March 14, 2019 |
|
SUBASH Vs. STATE
|
February 1, 2019 |
|
SUBASH CHAND JAIN Vs. COMMISSIONER OF INCOME TAX
|
August 9, 2019 |
|
SUBBAIAH Vs. SIVAPERUMAL
|
August 30, 2019 |
|
SUBBAMMAL Vs. M. MANI
|
September 27, 2019 |
|
SUBBIAH Vs. STATE REP BY INSPECTOR OF POLICE
|
March 1, 2019 |
|
SUBBIAH KONAR Vs. STATE
|
September 18, 2019 |
|
SUBBU Vs. STATE
|
June 7, 2019 |
|
SUBBURAJ Vs. ACCOUNTANT GENERAL, GOVERNMENT OF TAMIL NADU
|
June 19, 2019 |
|
SUBBURAMAN Vs. SELVI
|
December 3, 2019 |
|
SUBBUTHAI Vs. DISTRICT COLLECTOR TIRUNELVELI
|
June 28, 2019 |
|
SUBHA GOPALAKRISHNAN Vs. KARISMAA FOUNDATIONS
|
September 6, 2019 |
|
SUBHASRI REALTY (P) LTD. Vs. J. PONSINGH
|
March 18, 2019 |
|
SUBRAMANI Vs. SUB-INSPECTOR OF POLICE, THIMMAPET POLICE STATION
|
June 27, 2019 |
|
SUBRAMANI Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
September 26, 2019 |
|
SUBRAMANI Vs. KALIAPPAN
|
August 7, 2019 |
|
SUBRAMANI Vs. STATE
|
March 20, 2019 |
|
SUBRAMANI AND ORS. Vs. SARAVANAN
|
October 23, 2019 |
|
SUBRAMANIA GOUNDER Vs. CHIEF CONTROLLING REVENUE
|
November 11, 2019 |
|
SUBRAMANIAM Vs. SUPERINTENDENT OF POLICE, PERAMBALUR DISTRICT, PERAMBALUR
|
November 12, 2019 |
|
SUBRAMANIAM Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
|
January 25, 2019 |
|
SUBRAMANIAN Vs. POTTI REDDIAR
|
December 2, 2019 |
|
SUBRAMANIAN Vs. SAMSULHUDA
|
January 24, 2019 |
|
SUDAKAR Vs. USHA
|
December 18, 2019 |
|
SUDALAIMADASAMY Vs. STATE
|
October 22, 2019 |
|
SUDAN SPINNING MILLS (P) LTD. Vs. COMMISSIONER OF C. EX., MADURAI
|
August 1, 2019 |
|
SUDARSAN TRADING CO. LTD. Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
February 12, 2019 |
|
SUDHAKAR Vs. STATE
|
April 16, 2019 |
|
SUDHAKARAN Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE
|
April 27, 2019 |
|
SUDHANTHIRA DEVI Vs. STATE OF TAMIL NADU
|
September 3, 2019 |
|
SUDHARSAN Vs. S.RAJASOUNDARAM
|
October 17, 2019 |
|
SUDIRMAN PAPER PRIVATE LTD. Vs. STATE TAX OFFICER
|
August 14, 2019 |
|
SUGANTHI Vs. INSPECTOR OF POLICE, AVS - II, CHENNAI
|
January 29, 2019 |
|
SUGANTHI AGENCY Vs. DEPUTY COMMERCIAL TAX OFFICER
|
June 7, 2019 |
|
SUGANTHI SHEEBA Vs. DIRECTOR OF DRUG CONTROL
|
October 14, 2019 |
|
SUGESAN TRANSPORT PVT. LTD. Vs. E.C.BOSE AND COMPANY PRIVATE LIMITED
|
September 5, 2019 |
|
SUGUMARI Vs. SUB REGISTRAR MUNJIRAI KANYAKUMARI DISTRICT
|
December 11, 2019 |
|
SUGUMARI Vs. SUB REGISTRAR
|
December 11, 2019 |
|
SUGUNA CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
|
January 23, 2019 |
|
SUGUNA FOODS PRIVATE LIMITED, Vs. SECRETARY, TAMIL NADU MARKETING COMMITTEE, 1841
|
April 24, 2019 |
|
SUGUNA FOODS PVT. LTD. Vs. STATE OF TAMIL NADU
|
July 16, 2019 |
|
SUGUNA NARASIMHAN Vs. D.SAROJA DEVARAJAN
|
February 15, 2019 |
|
SUGUNA RAJAGOPAL AGENCIES Vs. C VIGNESWARAN
|
January 7, 2019 |
|
SUJATHA Vs. S. GOWRI
|
November 1, 2019 |
|
SUJATHA Vs. STATE OF TAMIL NADU
|
February 4, 2019 |
|
SUJIN Vs. STATE REP
|
November 19, 2019 |
|
SUJIT KUMAR GUPTA Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH
|
May 8, 2019 |
|
SUJIT THARAKAN Vs. UNION OF INDIA
|
November 13, 2019 |
|
SUJITH Vs. STATE REP BY SUPERINTENDENT OF POLICE
|
September 4, 2019 |
|
SUKRI KONAR (DIED) Vs. K. ARUMUGHAM
|
January 3, 2019 |
|
SUKUMAR Vs. SELVI
|
February 15, 2019 |
|
SULO C.DANIEL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 1, 2019 |
|
SUMANGALA STEEL PVT. LTD Vs. DIRECTORATE GENERAL OF FOREIGN TRADE
|
January 7, 2019 |
|
SUMANTH RAMAMOORTHY AND ORS. Vs. THE STATE AND ORS.
|
August 22, 2019 |
|
SUMATHI Vs. STATE
|
January 9, 2019 |
|
SUN GROUP AND ORS. Vs. B.R.K. AATHITHAN
|
August 30, 2019 |
|
SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. CEZANE REMEDIES PVT. LTD.,
|
November 21, 2019 |
|
SUNDARALINGAM RAMU Vs. UNION OF INDIA
|
November 28, 2019 |
|
SUNDARAM Vs. N. SWARNALATHA
|
June 4, 2019 |
|
SUNDARAM BRAKE LININGS LTD Vs. M.S.SUBRAMANIAN
|
March 28, 2019 |
|
SUNDARAM FINANCE LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 5, 2019 |
|
SUNDARAM FINANCE LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE VI(4)
|
March 6, 2019 |
|
SUNDARAM INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
|
March 5, 2019 |
|
SUNDARAMBAL Vs. MADESWARAN
|
July 5, 2019 |
|
SUNDARAMMAL Vs. N. ADINARAYANAN
|
July 5, 2019 |
|
SUNDARAMOORTHY Vs. STATE OF TAMIL NADU, REP. BY THE INSPECTOR OF POLICE, KAMUTHI POLICE STATION
|
February 20, 2019 |
|
SUNDARAMOORTHY Vs. REGISTRAR, TAMIL NADU CO-OPERATIVE SOCIETIES, CHENNAI
|
June 24, 2019 |
|
SUNDARAMOORTHY @ MANICKA SUNDARAM Vs. SELVARAJAN
|
February 19, 2019 |
|
SUNDARAMURTHY Vs. KOMALA
|
April 26, 2019 |
|
SUNDARARAJAN Vs. CHAIRMAN & MANAGING DIRECTOR
|
April 10, 2019 |
|
SUNDARAVADIVEL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
November 20, 2019 |
|
SUNDARESAN Vs. SUPERINTENDENT OF POLICE
|
May 10, 2019 |
|
SUNDARESWARAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
October 16, 2019 |
|
SUNDARI Vs. GANDHI
|
September 20, 2019 |
|
SUNDARSINGH Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
January 29, 2019 |
|
SUNDEEP MOHANRAM Vs. UNION OF INDIA
|
July 5, 2019 |
|
SUNDER Vs. STATE OF TAMIL NADU
|
June 18, 2019 |
|
SUNGWOO GESTAMP HITECH (CHENNAI) LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER, SRIPERUMBUDUR ASSESSMENT CIRCLE AND ORS.
|
January 3, 2019 |
|
SUNIL BALASUBRAMANIAM SHANKAR Vs. THE INCOME TAX OFFICER, NON CORPORATE WARD 18(3)
|
April 16, 2019 |
|
SUNILKUMAR NAHATA Vs. DISTRICT COLLECTOR, TIRUPUR
|
October 3, 2019 |
|
SUNKARA KARTHIK Vs. UNION TERRITORY OF PUDUCHERRY
|
August 6, 2019 |
|
SUNNATH WAL JAMATH PALLIVASAL Vs. STATE OF TAMIL NADU
|
March 11, 2019 |
|
SUNRISE CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, TUTICORIN
|
October 3, 2019 |
|
SUNSET BAZAAR VYABARIGAL NALA SANGAM Vs. SECRETARY TO GOVERNMENT
|
January 24, 2019 |
|
SUPER SPINNING MILLS LIMITED Vs. ASSISTANT DIRECTOR
|
October 24, 2019 |
|
SUPER STEAM BOILER ENGINEERS P. LTD Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
January 9, 2019 |
|
SUPERINTENDENT OF CENTRAL EXCISE Vs. ST.XAVIER MATCH WORKS
|
June 6, 2019 |
|
SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION Vs. DEVAKI MUTHIAH
|
April 15, 2019 |
|
SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION Vs. SHERNA F IRANI CHENNAI
|
March 28, 2019 |
|
SUPERINTENDENT REGULATED MARKET COMMITTEE Vs. PIONEER CASHEWS ENTERPRISES REP BY ITS PROPRIETOR SIVASUBRAMANIAN
|
April 10, 2019 |
|
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER
|
October 30, 2019 |
|
SUPERINTENDING ENGINEER Vs. G.DURAIMURUGAN
|
November 5, 2019 |
|
SUPERINTENDING ENGINEER Vs. INSPECTOR OF LABOUR
|
January 11, 2019 |
|
SUPERINTENDING ENGINEER Vs. INSPECTOR OF LABOUR
|
October 24, 2019 |
|
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER
|
October 15, 2019 |
|
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER
|
November 27, 2019 |
|
SUPERINTENDING ENGINEER Vs. INSPECTOR OF LABOUR
|
October 14, 2019 |
|
SUPERINTENDING ENGINEER Vs. GOVERNMENT OF TAMIL NADU
|
October 4, 2019 |
|
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER
|
October 21, 2019 |
|
SUPERINTENDING ENGINEER Vs. INSPECTOR OF LABOUR
|
November 7, 2019 |
|
SUPERINTENDING ENGINEER Vs. GOWPATT ASSOCIATES
|
April 2, 2019 |
|
SUPERINTENDING ENGINEER Vs. P.MAHALINGAM
|
December 10, 2019 |
|
SUPERINTENDING ENGINEER Vs. INSPECTOR OF LABOUR
|
November 22, 2019 |
|
SUPERINTENDING ENGINEER Vs. P.AMAVASAI
|
November 21, 2019 |
|
SUPERINTENDING ENGINEER Vs. GOVERNMENT OF TAMIL NADU
|
October 1, 2019 |
|
SUPERINTENDING ENGINEER Vs. INSPECTOR OF LABOUR
|
June 25, 2019 |
|
SUPERINTENDING ENGINEER Vs. INSPECTOR OF LABOUR
|
July 2, 2019 |
|
SUPERINTENDING ENGINEER Vs. GOVERNMENT OF TAMIL NADU
|
October 3, 2019 |
|
SUPERINTENDING ENGINEER Vs. INSPECTOR OF LABOUR
|
September 25, 2019 |
|
SUPERINTENDING ENGINEER Vs. GOVERNMENT OF TAMIL NADU
|
September 25, 2019 |
|
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER
|
September 25, 2019 |
|
SUPERINTENDING ENGINEER, AND THE CHAIRMAN, CONSUMER GRIEVANCE REDRESSAL FORUM Vs. TAMIL NADU ELECTRICITY OMBUDSMAN NO. 17
|
June 17, 2019 |
|
SUPERINTENDING ENGINEER, PURCHASE & ADMINISTRATION, METTUR THERMAL POWER STATION Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
October 16, 2019 |
|
SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD (NOW KNOWN AS TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED) Vs. PRESIDING OFFICER (FAC), ADDITIONAL LABOUR COURT, VELLORE
|
November 28, 2019 |
|
SUPERINTENDING ENGINEER, VELLORE ELECTRICITY DISTRIBUTION CIRCLE Vs. INSPECTOR OF LABOUR
|
November 28, 2019 |
|
SUPERINTENDING ENGINEER, VELLORE ELECTRICITY DISTRIBUTION CIRCLE Vs. GOVT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
April 24, 2019 |
|
SUPREME TEXTILE PROCESSING LIMITED Vs. COMMERCIAL TAX OFFICER
|
November 18, 2019 |
|
SURENDRAKUMAR Vs. SUPERINTENDENT OF POLICE, OFFICE OF THE SUPERINTENDENT OF POLICE, THIRUVARUR DISTRICT
|
October 10, 2019 |
|
SURENDRAN Vs. FEMY PARIMALA
|
August 8, 2019 |
|
SURENDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 15, 2019 |
|
SURESH Vs. STATE
|
December 20, 2019 |
|
SURESH Vs. STATE
|
February 7, 2019 |
|
SURESH @ SURESHKUMAR Vs. STATE
|
July 26, 2019 |
|
SURESH AND ORS. Vs. STATE AND ORS.
|
November 1, 2019 |
|
SURESH AND ORS. Vs. STATE
|
September 25, 2019 |
|
SURESH BABU GOWRI SHANKAR Vs. UNION OF INDIA
|
July 29, 2019 |
|
SURESH CHANDAR Vs. INSPECTOR OF POLICE, ARIYUR POLICE STATION
|
August 21, 2019 |
|
SURESH GOUNDER Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT
|
May 22, 2019 |
|
SURESH K. Vs. COMMISSIONER, NAGERCOIL MUNICIPALITY, KANYAKUMARI DISTRICT
|
March 15, 2019 |
|
SURESH KUMAR Vs. N.KRISHNAN
|
November 8, 2019 |
|
SURESH KUMAR JALAN Vs. EASTCOAST STEEL LIMITED
|
August 26, 2019 |
|
SURUTHI G.RAMESH Vs. ASSISTANT COMMISSIONER
|
January 18, 2019 |
|
SURYA Vs. STATE OF TAMIL NADU
|
October 3, 2019 |
|
SURYA ENGINEERING COLLEGE Vs. ANNA UNIVERSITY
|
July 2, 2019 |
|
SURYA PELLE CHEMICAL & MOULD Vs. HI-LITE LEATHERS
|
July 10, 2019 |
|
SURYA TIMBER TRADERS Vs. STATE TAX OFFICER
|
February 11, 2019 |
|
SURYADEV ALLOYS AND POWER PVT LTD Vs. EAST COAST CONSTRUCTIONS & INDUSTRIES LTD
|
March 20, 2019 |
|
SUSAN GEORGE Vs. JACOB MATHEW ZACHARIAH
|
July 31, 2019 |
|
SUSEELA Vs. SAMINATHAN
|
July 1, 2019 |
|
SUSEELA Vs. ALAGESAN
|
September 18, 2019 |
|
SUSHIL JOSEPH Vs. DEPUTY COMMISSIONER OF LABOUR-II
|
September 6, 2019 |
|
SUSHILA Vs. COLLECTOR
|
January 10, 2019 |
|
SUSHMA SALDHANA Vs. UNION OF INDIA
|
July 19, 2019 |
|
SUSILA Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 20, 2019 |
|
SUSILA YUVARAJ Vs. S. MOHAN
|
July 18, 2019 |
|
SUSPA PNEUMATICS (INDIA) PVT. LTD. Vs. ASSISTANT COMMISSIONER (ST) THIRUKAZHUKUNDRAM ASSESSMENT
|
July 25, 2019 |
|
SUTHERLAND GLOBAL SERVICES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER CGST AND CENTRAL EXCISE
|
September 5, 2019 |
|
SUVIDHA PARKLIFT LTD Vs. NATIONAL COMPANY
|
July 24, 2019 |
|
SUZLON ENERGY LIMITED Vs. INDOWIND ENERGY LIMITED
|
November 26, 2019 |
|
SVS OILS MILLS Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE-6(1)
|
March 26, 2019 |
|
SWAATHI PRIYA G Vs. STATE OF TAMIL NADU
|
April 10, 2019 |
|
SWAMI THIVYANANDA Vs. INSPECTOR OF POLICE
|
November 21, 2019 |
|
SWAMYNATHAN Vs. DHANALAKSHMI
|
June 10, 2019 |
|
SWASTHYA RETIREMENT HOMES PVT. LTD. Vs. ASSISTANT COMMISSIONER (ST)
|
February 15, 2019 |
|
SWATHI ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 8, 2019 |
|
SWEETY JEYA MARY Vs. DIRECTOR
|
January 18, 2019 |
|
SWORNAMALA Vs. UNION OF INDIA
|
January 29, 2019 |
|
SYED ABDUR RAHMAN Vs. STATE
|
December 19, 2019 |
|
SYED ABUTHAHIR Vs. STATE
|
June 22, 2019 |
|
SYED ALI Vs. UNION OF INDIA
|
April 11, 2019 |
|
SYED BASHA Vs. GORIA MADHUSUDAN REDDY
|
June 28, 2019 |
|
SYED BASHEER AHMED Vs. CHOLAMANDALAM INVESTMENTS
|
April 25, 2019 |
|
SYED IBRAHIM Vs. S.VENKIDUSAMY
|
October 1, 2019 |
|
SYED IBRAHIM Vs. SOUTH ZONE INSPECTOR GENERAL OF POLICE SOUTH ZONE, MADURAI
|
September 16, 2019 |
|
SYED IBRAHIM ALI Vs. STATE OF TAMIL NADU
|
November 13, 2019 |
|
SYED IBRAMSHA COTTAGE INDUSTRIES Vs. JAYANTHI AGENCIES AND ORS.
|
August 16, 2019 |
|
SYRIAPUSHPAM Vs. SULOCHANA
|
February 15, 2019 |
|
T A S KALEELUL RAHMAN, S/O SAITNI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)
|
September 6, 2019 |
|
T A SHANMUGAM Vs. STATE OF TAMIL NADU
|
July 16, 2019 |
|
T AL TENAPPAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT ENERGY DEPARTMENT
|
March 18, 2019 |
|
T G BALACHANDRAN Vs. K JEEVAMBAL
|
March 12, 2019 |
|
T KULLAYAPPA Vs. T LAKSHMI DEVI
|
June 20, 2019 |
|
T M P ANANTHASAYANAN Vs. ADDITIONAL REGISTRAR OF TRADE UNIONS
|
September 20, 2019 |
|
T M VIJAYARANI Vs. DISTRICT COLLECTOR, COLLECTORATE, DHARMAPURI
|
September 10, 2019 |
|
T MUKUNDAN Vs. RANGAN
|
July 3, 2019 |
|
T N SAKTHIVEL Vs. GOVERNMENT OF TAMIL NADUCHENNAI
|
July 19, 2019 |
|
T PACKIYANATHAN @ NATHAN Vs. INTELLIGENCE OFFICER
|
April 8, 2019 |
|
T RAGHAVAN Vs. DISTRICT COLLECTOR, COIMBATORE DISTRICT
|
July 15, 2019 |
|
T S ARUNACHALLAM Vs. DISTRICT COLLECTOR, COLLECTORATE, SALEM DISTRICT
|
January 7, 2019 |
|
T SEKAR Vs. GOVERNMENT OF TAMIL NADU
|
September 19, 2019 |
|
T SELVAM Vs. V THAMIZHARASI
|
August 1, 2019 |
|
T SHANTHA Vs. VALIMURUGAN FINANCIERS
|
June 17, 2019 |
|
T SORNAPANDIAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 1, 2019 |
|
T. AGORAMURTHY Vs. M. SUNDARAM
|
November 4, 2019 |
|
T. AHAMED BATSHA Vs. STATE OF TAMIL NADU
|
January 7, 2019 |
|
T. ANNADURAI Vs. SRI RAM CITY UNION FINANCE (P) LTD.
|
June 28, 2019 |
|
T. ANNAMMAL & OTHERS Vs. K.R. MENAN (DECEASED) & OTHERS
|
November 1, 2019 |
|
T. B. RAVICHANDRAN Vs. CHIEF EDUCATIONAL OFFICER, THALLAKULAM
|
July 22, 2019 |
|
T. DEIVALAKSHMI Vs. STATE OF TAMIL NADU
|
April 24, 2019 |
|
T. DINAKAR Vs. STATE OF TAMIL NADU
|
December 19, 2019 |
|
T. ESWARAMOORTHI Vs. INSPECTOR OF POLICE, AVINASIPALAYAM POLICE STATION, AVINASIPALAYAM, TIRUPPUR DISTRICT
|
February 26, 2019 |
|
T. GANGADHARAN Vs. INSPECTOR OF POLICE, VANIYAMBADI POLICE STATION
|
March 28, 2019 |
|
T. JAYA Vs. DIRECTOR GENERAL OF POLICE, SANTHOME
|
August 1, 2019 |
|
T. JITENDRA Vs. V. GANGADARAN
|
December 9, 2019 |
|
T. KARTHIKEYAN Vs. STATE OF TAMIL NADU
|
May 16, 2019 |
|
T. KUBENDRA PRASAD Vs. CHAIRMAN
|
April 9, 2019 |
|
T. KUMARESAN Vs. STELLABAI AND ORS.
|
November 14, 2019 |
|
T. LAKSMANAN Vs. REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE
|
April 27, 2019 |
|
T. MANI AND ORS. Vs. COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
|
November 28, 2019 |
|
T. MANIMEKALAI Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
|
June 26, 2019 |
|
T. MELINDA Vs. V. JAYASEELAN
|
January 23, 2019 |
|
T. MUNIAPPAN Vs. RADHAMMAL
|
February 28, 2019 |
|
T. MUTHUSAMY Vs. DISTRICT COLLECTOR OF PERAMBALUR
|
July 15, 2019 |
|
T. MYTLE GRACE Vs. TAMILNADU AGRICULTURAL UNIVERSITY, COIMBATORE
|
July 30, 2019 |
|
T. NEDUMARAN Vs. JAYANTHI, I.A.S., THE CHAIRMAN, TEACHER RECRUITMENT BOARD
|
March 12, 2019 |
|
T. PADMANABHAN Vs. SECRETARY TO GOVT., HOUSING AND URBAN DEVELOPMENT
|
November 20, 2019 |
|
T. PURUSHOTHAMAN Vs. SUPERINTENDENT OF POLICE, VILLUPURAM DISTRICT
|
April 11, 2019 |
|
T. RAJASEKARAN Vs. SAGOUNDALA
|
February 1, 2019 |
|
T. RANGARAJAN Vs. ASHOK LEYLAND LIMITED AND ORS.
|
November 21, 2019 |
|
T. RAVI Vs. SUPERINTENDENT OF POLICE, KRISHNAGIRI DISTRICT
|
June 12, 2019 |
|
T. RUSSEL RAJ Vs. VARAMANGAI
|
September 13, 2019 |
|
T. SANKARA NARAYANA PILLAI Vs. GOVERNMENT OF TAMIL NADU
|
September 5, 2019 |
|
T. SANKARARAGHAVAN Vs. TAMIL NADU ELECTRICITY BOARD
|
July 12, 2019 |
|
T. SATHISH KUMAR AND ORS. Vs. BHARAT HEAVY ELECTRICALS LIMITED AND ORS.
|
August 30, 2019 |
|
T. SIVASUBRAMANIAN Vs. SECRETARY TO GOVT., HOME (TRANSPORT) DEPARTMENT, FORT ST. GEORGE, CHENNAI
|
October 30, 2019 |
|
T. SORNAPANDIAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOUSING & URBAN DEVELOPMENT (HB(2) HB5(2)) DEPARTMENT
|
March 1, 2019 |
|
T. SUSINDIRAN Vs. STATE
|
May 15, 2019 |
|
T. THANANJAYAN Vs. DIRECTOR GENERAL, C.R.P.F.
|
March 27, 2019 |
|
T. VASUPRADHA Vs. R. RAMACHANDRAN
|
June 6, 2019 |
|
T. VELMURUGAN Vs. CHIEF ELECTORAL OFFICER
|
April 5, 2019 |
|
T. VINAYAGA MUDALIAR Vs. DELHI BAI
|
July 16, 2019 |
|
T. YUVARAJ Vs. RAILWAYS CLAIMS TRIBUNAL CHENNAI BENCH
|
July 9, 2019 |
|
T.A.KANNAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD.
|
April 15, 2019 |
|
T.A.S.KALEELUL RAHMAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 8, 2019 |
|
T.ANILKUMAR Vs. ANNAMALAI UNIVERSITY
|
April 11, 2019 |
|
T.ANOOP RAAJ Vs. SPECIAL JOINT COMMISSIONER OF LABOUR
|
April 5, 2019 |
|
T.AROCKIYAMARY Vs. COMMISSIONER OF POLICE
|
July 1, 2019 |
|
T.BALAJI KRISHNASWAMY Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT
|
October 10, 2019 |
|
T.C. THANGAMANI Vs. G. GOWRI
|
November 6, 2019 |
|
T.C.SUNDARESAN (DIED) Vs. SPECIAL COMMISSIONER
|
January 28, 2019 |
|
T.CHINNATHAMBI Vs. DISTRICT COLLECTOR
|
December 5, 2019 |
|
T.DIVYA Vs. DISTRICT REGISTRAR TRICHY DISTRICT
|
March 25, 2019 |
|
T.G.SATISH KUMAR Vs. D.SATYANARAYANA
|
April 2, 2019 |
|
T.G.SUBARAMANIAN INDUSTRIAL CO-OPERATIVE OFFICER Vs. INDUSTRIES COMMISSIONER
|
June 24, 2019 |
|
T.GAJENDRAN Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
|
September 12, 2019 |
|
T.JAI SANKAR Vs. TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY
|
November 11, 2019 |
|
T.JAYASUDHA Vs. REVENUE DIVISIONAL OFFICER
|
January 19, 2019 |
|
T.JEBARANI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
July 1, 2019 |
|
T.JITENDRA Vs. V.GANGADARAN
|
March 19, 2019 |
|
T.K. JAGADEESAN Vs. STATE OF TAMIL NADU
|
December 19, 2019 |
|
T.K. MUTHUSAMY Vs. DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION
|
September 24, 2019 |
|
T.K. RAVI Vs. COLLECTOR, DISTRICT COLLECTOR OFFICE, SATHUVACHARI, VELLORE
|
January 28, 2019 |
|
T.K. THULASIRAM Vs. DIRECTOR PUBLIC LIBRARY DEPARTMENT
|
January 22, 2019 |
|
T.K. VENGADASUBRAMANIYAM Vs. STATE OF TAMILNADU REP. BY THE DEPUTY SUPERINTENDENT OF POLICE VIGILANCE & ANTI-CORRUPTION DHARMAPURI
|
April 25, 2019 |
|
T.K.ARIGOPAL Vs. STATE OF TAMIL NADU
|
February 25, 2019 |
|
T.K.K.N.N.VYSYA CHARATIES Vs. GLOBAL PLASTICS
|
April 26, 2019 |
|
T.K.MANIKANDAN Vs. GOVERNMENT OF TAMIL NADU
|
June 18, 2019 |
|
T.K.SARAVANAN Vs. STATE OF TAMIL NADU
|
September 5, 2019 |
|
T.KALYANA KUMAR Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
|
November 11, 2019 |
|
T.KARTHIK Vs. SUPERINTENDENT OF POLICE
|
January 7, 2019 |
|
T.KARUNANIDHI Vs. SECRETARY TO GOVERNMENT
|
December 19, 2019 |
|
T.KRISHNAMURTHY Vs. INCOME TAX OFFICER
|
December 18, 2019 |
|
T.KUMARI Vs. COMMISSIONER GREATER CHENNAI CORPORATION
|
March 13, 2019 |
|
T.LAJAPATHI ROY Vs. THE DISTRICT COLLECTOR
|
March 7, 2019 |
|
T.M'S TEXTILES Vs. A.S.MAHADEVAN
|
October 1, 2019 |
|
T.M. KUMARASWAMI Vs. SECRETARY TO GOVERNMENT, FINANCE (P.C.) DEPARTMENT
|
February 25, 2019 |
|
T.M. SUBBIAH Vs. ATHI V. SATHIAH
|
August 20, 2019 |
|
T.M.HANDLOOMS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX (APPEALS)
|
April 24, 2019 |
|
T.M.SANTHANAGOPAL Vs. COMMISSIONER SALEM MUNICIPAL CORPORATION
|
July 26, 2019 |
|
T.M.VELU Vs. SECRETARY TO GOVERNMENT MINISTRY OF HOUSING
|
March 19, 2019 |
|
T.MAHADEVAN Vs. SUPERINTENDENT OF POLICE
|
March 15, 2019 |
|
T.MANI Vs. UNION OF INDIA
|
April 15, 2019 |
|
T.MANICKAM Vs. ARUNAI C.VEDI (DECEASED)
|
January 22, 2019 |
|
T.MARIMUTHU Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
|
December 5, 2019 |
|
T.MOHAMMED SIDIQUE Vs. STATE OF TAMIL NADU
|
July 22, 2019 |
|
T.MUKESH KUMAR Vs. STATE OF TAMIL NADU
|
February 21, 2019 |
|
T.MURUGANANDHAM Vs. GOVERNMENT OF TAMIL NADU
|
December 11, 2019 |
|
T.MUTHUKUMARAN Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION
|
November 7, 2019 |
|
T.MUTHUSAMY Vs. DISTRICT COLLECTOR
|
January 10, 2019 |
|
T.N.SUBRAMANI Vs. CHIEF EXECUTIVE OFFICER
|
August 30, 2019 |
|
T.NEELAVATHI Vs. DIRECTOR GENERAL OF POLICE
|
September 24, 2019 |
|
T.PALANISAMY Vs. STATE OF TAMIL NADU
|
February 15, 2019 |
|
T.PANNEERSELVAM Vs. DISTRICT COLLECTOR
|
November 20, 2019 |
|
T.PORKODI Vs. COMMISSIONER
|
February 12, 2019 |
|
T.PRABHAKAR Vs. V.M.RAVI
|
November 6, 2019 |
|
T.PRAKASH Vs. GOVERNMENT OF TAMIL NADU
|
November 11, 2019 |
|
T.R. SAMRAJ Vs. V. THULASIMANI
|
March 26, 2019 |
|
T.R.RAMASAMY Vs. R.VENKATASAMY
|
March 30, 2019 |
|
T.R.S. PATHY SENTHIL Vs. AISHWARYA PATHY
|
February 11, 2019 |
|
T.RAJARAM Vs. THE EXECUTIVE OFFICER
|
February 12, 2019 |
|
T.RAJENDRAN Vs. GOVERNMENT OF TAMILNADU
|
April 29, 2019 |
|
T.RAMACHANDRAN Vs. B.KONAMMAL
|
November 8, 2019 |
|
T.RAMAKRISHNAN Vs. C.NATARAJAN
|
November 20, 2019 |
|
T.RAMESH Vs. SECRETARY TO GOVERNMENTHOME (POLICE IV) DEPARTMENT
|
September 13, 2019 |
|
T.RAMYA DEVI Vs. DISTRICT COLLECTOR
|
January 18, 2019 |
|
T.S. PREM KUMAR AND ORS. Vs. S. KARPAGAM AND ORS.
|
November 4, 2019 |
|
T.S. VENKATESAN Vs. MALLIKA RAMANATHAN AND ORS.
|
November 12, 2019 |
|
T.S.G. RANGASWAMY Vs. GOVERNMENT OF TAMIL NADU
|
March 22, 2019 |
|
T.S.KUMARASWAMY Vs. DIRECTOR GENERAL OF INCOME TAX
|
January 22, 2019 |
|
T.S.SWATHI RETHNAVATHI Vs. GOVERNMENT OF TAMIL NADU
|
November 13, 2019 |
|
T.SAMINATHAN Vs. REVENUE DIVISIONAL OFFICER
|
October 10, 2019 |
|
T.SANKARESHWARAN Vs. THOOTHUKUDI VADADHISAI HINDU NADAR MAHAMAI DHARMA KARAPETTAI PARIPALANA SANGAM
|
May 8, 2019 |
|
T.SEKAR Vs. SUPERINTENDENT CENTRAL PRISON-II
|
June 28, 2019 |
|
T.SELVARAJ Vs. UNION OF INDIA
|
July 19, 2019 |
|
T.SELVARAJ Vs. REVENUE DIVISIONAL OFFICER
|
January 31, 2019 |
|
T.SELVARAJ Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
|
November 11, 2019 |
|
T.SENGUTTUVAN Vs. STATE THROUGH INSPECTOR OF POLICE
|
March 11, 2019 |
|
T.SHANMUGAM Vs. UNION OF INDIA
|
June 19, 2019 |
|
T.SOWJANYA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 2, 2019 |
|
T.SURENDRAN Vs. STATE OF TAMIL NADU
|
January 28, 2019 |
|
T.T. LTD. Vs. CUSTOMS & CENTRAL EXCISE SETTLEMENT COMMISSION
|
August 28, 2019 |
|
T.T.K.DURAISINGAM Vs. INSPECTOR OF POLICE CHENNAI CENTRAL CRIME BRANCH
|
December 9, 2019 |
|
T.T.PALANISAMY Vs. GOVERNMENT OF TAMIL NADU
|
September 27, 2019 |
|
T.TAMIL MUHIL Vs. PRINCIPAL DISTRICT JUDGE
|
December 12, 2019 |
|
T.THANGAPPAN Vs. R.KANNAPPAN
|
April 25, 2019 |
|
T.THIAGARAJAN Vs. INSPECTOR OF POLICE
|
February 26, 2019 |
|
T.THIRUNAVUKARASU Vs. DISTRICT COLLECTOR THIRUVARUR DISTRICT
|
March 15, 2019 |
|
T.UMESWARAN Vs. CHINNARAJU
|
April 24, 2019 |
|
T.V.DEVARAJAN Vs. DIRECTOR GENERAL OF POLICE MYLAPORE
|
June 25, 2019 |
|
T.V.KANAKARAJ Vs. T.MEYVEL
|
March 15, 2019 |
|
T.V.MADHESWARAN Vs. BHARATHI @ ANGAMMAL
|
November 20, 2019 |
|
T.V.MADHESWARAN Vs. BHARATHI
|
November 20, 2019 |
|
T.VAITHILINGAM Vs. BLOCK DEVELOPMENT OFFICER
|
July 22, 2019 |
|
T.VARADHARAJAN Vs. THE INSPECTOR OF POLICE
|
February 19, 2019 |
|
TADA ASLAM Vs. STATE
|
June 26, 2019 |
|
TAGORE EDUCATIONAL SOCIETY Vs. DIRECTOR OF SCHOOL EDUCATION
|
July 16, 2019 |
|
TAGORE EDUCATIONAL SOCIETY Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
|
December 5, 2019 |
|
TAHER BHAI SHEIKH ABBAS BHAI DEESAWALA Vs. NAFISA ISMAIL DHARIWALA
|
November 18, 2019 |
|
TAMIL Vs. STATE
|
April 25, 2019 |
|
TAMIL FILM PRODUCER COUNCIL Vs. SECRETARY TO THE GOVERNMENT
|
June 14, 2019 |
|
TAMIL NADU AIRPORT WORKERS UNION AND ORS. Vs. GOVERNMENT OF INDIA AND ORS.
|
June 11, 2019 |
|
TAMIL NADU AMBEDKAR LAW UNIVERSITY Vs. D SANKAR
|
February 20, 2019 |
|
TAMIL NADU ANNA MGR GOODS TRANSPORT SERVICES CO-OPERATIVE SOCIETY LIMITED Vs. GOVERNMENT OF TAMIL NADU
|
June 18, 2019 |
|
TAMIL NADU ATOMIC POWER EMPLOYEES UNION Vs. SECRETARY, DEPARTMENT OF ATOMIC ENERGY
|
July 8, 2019 |
|
TAMIL NADU CEMENTS CORPORATION OFFICERS ASSOCIATION Vs. CHAIRMAN
|
February 15, 2019 |
|
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. R.GANESHA RAO
|
January 24, 2019 |
|
TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. M.GNANAGURU
|
May 8, 2019 |
|
TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY Vs. THANGARAJA
|
February 27, 2019 |
|
TAMIL NADU DR.AMBEDKAR LAW UNIVERSITY Vs. TAMIL NADU STATE INFORMATION COMMISSION
|
October 14, 2019 |
|
TAMIL NADU EDUCATION DEPARTMENT Vs. STATE OF TAMIL NADU
|
February 4, 2019 |
|
TAMIL NADU ELECTRICITY BOARD Vs. TAMIL NADU ELECTRICITY BOARD
|
February 7, 2019 |
|
TAMIL NADU ELECTRICITY BOARD Vs. STATE OF TAMIL NADU
|
August 29, 2019 |
|
TAMIL NADU ELECTRICITY BOARD Vs. UNITED INDIA INSURANCE CO LTD
|
March 20, 2019 |
|
TAMIL NADU ELECTRICITY BOARD ENGINEERS' SANGAM Vs. CHIEF POST MASTER
|
March 29, 2019 |
|
TAMIL NADU FOOTBALL ASSOCIATION Vs. PENNAR SENIOR FC
|
June 28, 2019 |
|
TAMIL NADU HEALTH EMPLOYEES WELFARE ASSOCIATION Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA
|
March 22, 2019 |
|
TAMIL NADU HEALTH EMPLOYEES WELFARE ASSOCIATIONS Vs. STATE OF TAMIL NADU
|
March 8, 2019 |
|
TAMIL NADU HOUSING BOARD Vs. FATHIMABI
|
April 9, 2019 |
|
TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
November 6, 2019 |
|
TAMIL NADU LEATHER TANNERS EXPORTERS IMPORTERS ASSOCIATION Vs. DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS)-II
|
June 24, 2019 |
|
TAMIL NADU LEATHER TANNERS EXPORTERS IMPORTERS ASSOCIATION Vs. INCOME TAX OFFICER (EXEMPTIONS)
|
June 28, 2019 |
|
TAMIL NADU MARITIME BOARD Vs. SIMPLEX INFRASTRUCTURE LIMITED
|
August 5, 2019 |
|
TAMIL NADU MEDICAL DEPARTMENT Vs. STATE OF TAMIL NADU
|
December 6, 2019 |
|
TAMIL NADU MEDICAL SERVICES CORPORATION LIMITED Vs. TAMIL NADU MEDICAL SERVICES CORPORATION EMPLOYEES WELFARE UNION
|
August 9, 2019 |
|
TAMIL NADU MERCANTILE BANK LIMITED Vs. DISTRICT MAGISTRATE AND THE DISTRICT COLLECTOR
|
December 9, 2019 |
|
TAMIL NADU MERCANTILE BANK LTD Vs. SUB-REGISTRAR
|
November 13, 2019 |
|
TAMIL NADU MIN KAZHAGA THOZHILALER MUNNETRA Vs. NIRVAGAM
|
November 19, 2019 |
|
TAMIL NADU MINERALS LIMITED Vs. THE JOINT COMMISSIONER OF INCOME TAX, COMPANY RANGE-III
|
April 22, 2019 |
|
TAMIL NADU NUGARVOR PADUKAPPU KUZHU Vs. SECRETARY MINISTRY OF ROAD TRANSPORT HIGHWAYS AND SHIPPING
|
August 21, 2019 |
|
TAMIL NADU PRIVATE SCHOOL TEACHERS SANGAM Vs. STATE OF TAMIL NADU
|
March 7, 2019 |
|
TAMIL NADU SCHEDULE TRIBE (MALAYALI) Vs. SECRETARY TO GOVERNMENT
|
January 22, 2019 |
|
TAMIL NADU SCHEDULED TRIBE (MALAYALI) PERAVAI Vs. SECRETARY TO GOVERNMENT
|
August 21, 2019 |
|
TAMIL NADU SLUM CLEARANCE BOARD Vs. THALAIVER, TAMIL NADU KUDISAI MATRU VARIA THUPPARAVU AND ORS.
|
October 25, 2019 |
|
TAMIL NADU STATE APEX CO-OPERATIVE EMPLOYEES UNION Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT
|
August 9, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
July 2, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. P KARUPPAIAH
|
July 26, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. ARUMUGAM
|
January 18, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER
|
February 13, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. K.JOTHILAKSHMI
|
January 25, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. ANANTHI
|
January 28, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER
|
October 21, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. C.PARAMESWARAN
|
September 24, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LIMITED Vs. PRESIDING OFFICER
|
October 3, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. PRESIDING OFFICER, LABOUR COURT, SALEM
|
April 29, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. PRESIDING OFFICER
|
June 13, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE I
|
October 23, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. Vs. JOINT COMMISSIONER OF LABOUR (CONCILIATION) AND ORS.
|
April 29, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAJA MUTHIAH
|
March 12, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RATHINAMBAL
|
June 6, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. MOHAN
|
April 25, 2019 |
|
TAMIL NADU STATE TRANSPORT CORPORATION, (VILLUPURAM DIVISION - II) LIMITED Vs. M. SHANTHI AND ORS.
|
November 15, 2019 |
|
TAMIL NADU THEOLOGICAL SEMINARY Vs. ASSISTANT PF COMMISSIONER
|
March 8, 2019 |
|
TAMIL NADU TOURISTS DEVELOPMENT CORPORATIONS RETIRED OFFICERS AND STAFFS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
|
April 8, 2019 |
|
TAMIL NADU WAQF BOARD Vs. O.M.S. UDHUMAN MYDHEEN
|
October 23, 2019 |
|
TAMILANBAN RAJU Vs. UNION OF INDIA
|
October 30, 2019 |
|
TAMILISAI SOUNDARARAJAN Vs. KANIMOZHI
|
November 12, 2019 |
|
TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. STATE AND ORS.
|
August 6, 2019 |
|
TAMILNADU KATTAPOMMAN KATTUMANA AMAIPPURCHARA THOZ Vs. GOVERNMENT OF TAMIL NADU
|
November 20, 2019 |
|
TAMILNADU STATE TRANSPORT CORPORATION Vs. V. RAVICHANDRAN
|
November 8, 2019 |
|
TAMILSELVI Vs. MEMBER COORDINATOR
|
January 10, 2019 |
|
TAMILSELVI CHOKALINGAM Vs. UNION OF INDIA
|
June 17, 2019 |
|
TAMIZHVANAN Vs. VIJAY ARVIND
|
April 26, 2019 |
|
TANJORE MANAGARA THALAIMAI KADAIKANI VARTHAGA SANGAM, Vs. TANJORE CORPORATION
|
October 23, 2019 |
|
TARAPORE & CO Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
June 10, 2019 |
|
TASTY NUT INDUSTRIES Vs. LABOUR COURT
|
February 6, 2019 |
|
TATA TELESERVICES LTD Vs. INCOME TAX OFFICER, TDS WARD
|
July 2, 2019 |
|
TATA TELESERVICES LTD. Vs. THE COMMISSIONER OF CUSTOMS
|
December 16, 2019 |
|
TEACHERS RECRUITMENT BOARD Vs. K.PRASAD
|
January 3, 2019 |
|
TEACHERS RECRUITMENT BOARD Vs. K.BOMMI
|
January 11, 2019 |
|
TEAMBEST THERATRONICS ASIA PRIVATE LTD. Vs. STATE TAX OFFICER, MEDAVAKKAM ASSESSMENT CIRCLE
|
September 25, 2019 |
|
TECHNO BUILDERS Vs. CANARA BANK
|
December 16, 2019 |
|
TECTON ENGINEERING & CONSTRUCTION L.L.C. Vs. NLC TAMIL NADU POWER LTD.
|
March 27, 2019 |
|
TEJASVE Vs. UNION OF INDIA
|
October 30, 2019 |
|
TENZING MATCH WORKS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 11, 2019 |
|
THAIKKA PALLI TRUST Vs. SHIRLEY MARGARET
|
November 28, 2019 |
|
THAIYALNAYAGI Vs. J.HARIRAJ
|
April 29, 2019 |
|
THALAPATHI Vs. STATE
|
February 25, 2019 |
|
THALAPPAKATTI NAIDU ANANDHA VILAS BIRIYANI HOTEL Vs. STAR THALAPAKATTU BIRIYANI
|
December 16, 2019 |
|
THAMARAI SELVI Vs. ASHOK KUMAR
|
July 15, 2019 |
|
THAMARAI SELVI Vs. GOVINDARAJ
|
September 27, 2019 |
|
THAMBI MODERN SPINNING MILLS LTD Vs. CHAIRMAN
|
January 7, 2019 |
|
THAMBIKILAIYAN @ THANGAVEL Vs. ARULMIGHU THAMBI KILAYAN SWAMY THIRUKOVIL POTHIAMOOPPANUR
|
February 21, 2019 |
|
THAMBIRAJA AMSON Vs. STATE
|
September 23, 2019 |
|
THAMBUSAMY Vs. STATE OF TAMIL NADU
|
March 5, 2019 |
|
THAMILAGA INDHU SAIVA KOYILGAL Vs. STATE OF TAMIL NADU
|
December 2, 2019 |
|
THAMIZHAGA VINAYAGAR KATTUMANA & AMAIPPUSARA THOLI Vs. TAMIL NADU CONSTRUCTION WORKERS
|
November 20, 2019 |
|
THANAPAL Vs. S.CHANDRASEKARAN
|
April 2, 2019 |
|
THANAPPAN Vs. P.SUBRAMANIAN
|
October 1, 2019 |
|
THANDI FLORA (P) LTD Vs. AUTHORIZED OFFICER
|
January 28, 2019 |
|
THANGA KAYALARASAN Vs. STATE
|
September 11, 2019 |
|
THANGADURAI Vs. NALLAYAGOUNDER
|
November 11, 2019 |
|
THANGAIYAN Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION (TANGEDCO)
|
September 17, 2019 |
|
THANGAMARIAMMAL Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 11, 2019 |
|
THANGAMMAL Vs. R. DHARMALINGAM
|
January 8, 2019 |
|
THANGAMMAN KNIT GARMENTS Vs. EMPLOYEES PROVIDED FUND ORGANISATION AND ORS.
|
September 5, 2019 |
|
THANGAMUTHU Vs. A. JEYARAJ
|
September 12, 2019 |
|
THANGAPANDI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
May 9, 2019 |
|
THANGARAJ @ THANGARASU Vs. STATE, REP BY INSPECTOR OF POLICE, NAMAKKAL
|
August 7, 2019 |
|
THANGARAJ PANDIAN Vs. STATE OF TAMIL NADU
|
September 12, 2019 |
|
THANGARAJA Vs. VICE CHANCELLOR TAMIL NADU AMBEDKAR LAW UNIVERSITY POOMPOZHIL
|
January 7, 2019 |
|
THANGAVEL Vs. STATE
|
April 22, 2019 |
|
THANGAVEL (DECEASED) Vs. JAYAKUMAR (DECEASED)
|
January 8, 2019 |
|
THANGAVEL A.V. Vs. SECRETARY HOME(POLICE)DEPARTMENT
|
April 1, 2019 |
|
THANGAVELAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 25, 2019 |
|
THANGAVELU Vs. RENGANATHAN
|
March 14, 2019 |
|
THANIKA @ THANIKAIVEL Vs. EXECUTIVE MAGISTRATE CUM DEPUTY COMMISSIONER OF POLICE
|
November 19, 2019 |
|
THANTHI TRUST Vs. STATE OF TAMIL NADU
|
October 1, 2019 |
|
THANUSKODI Vs. STATE
|
November 8, 2019 |
|
THANUSKODI Vs. INSPECTOR OF POLICE
|
November 18, 2019 |
|
THANVEER AHMED Vs. STATE OF TAMIL NADU
|
March 27, 2019 |
|
THARSINI PARAMSOTHY Vs. HOME SECRETARY, MINISTRY OF HOME AFFAIRS, NDCC €“ II
|
March 21, 2019 |
|
THATHA SAMPATH KUMAR Vs. VUPPUTUR ALWAR CHETTYS CHARITIES
|
July 10, 2019 |
|
THAVASI @ THAVASI RAJAN Vs. STATE
|
September 17, 2019 |
|
THAVASI GOUNDER Vs. INSPECTOR OF POLICE, MANAPPARAI POLICE STATION, TRICHY DISTRICT
|
May 10, 2019 |
|
THAYUMANAVAN Vs. DISTRICT COLLECTOR
|
January 18, 2019 |
|
THE ASSISTANT COMMISSIONER OF GST AND CENTRAL EXCISE Vs. SHRIRAM VALUE SERVICES PVT. LTD.
|
July 23, 2019 |
|
THE ASSISTANT PROVIDENT FUND COMMISSIONER Vs. THE EMPLOYEES PROVIDENT FUND AND ORS.
|
October 1, 2019 |
|
THE ASSOCIATION OF ST.CHRISTOPHER'S Vs. THE STATE INFORMATION COMMISSIONER
|
March 20, 2019 |
|
THE CHIEF CONTROLLING REVENUE AUTHORITY-CUM-INSPECTOR GENERAL OF REGISTRATION AND ORS. Vs. DEEPTI AHUJA AND ORS.
|
July 22, 2019 |
|
THE CHIEF SECRETARY TO GOVERNMENT Vs. M. UTHIRASWAMY
|
November 22, 2019 |
|
THE COMMISSIONER Vs. VASANTHAKUMARI
|
November 29, 2019 |
|
THE COMMISSIONER OF CUSTOMS Vs. BMW INDIA PRIVATE LTD
|
April 25, 2019 |
|
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. ASHOK LEYLAND LTD.
|
July 17, 2019 |
|
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. COMPUTER AGE MANAGEMENT SERVICES PVT. LTD.
|
July 8, 2019 |
|
THE COMMISSIONER OF INCOME TAX, TAMIL NADU-III Vs. UNITED INDIA INSURANCE COMPANY EMPLOYEES PENSION FUND
|
September 19, 2019 |
|
THE COMMISSIONER, POLLACHI MUNICIPALITY Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
|
September 20, 2019 |
|
THE CONTROLLER OF PATENTS AND ORS. Vs. S.P. CHOCKALINGAM
|
March 5, 2019 |
|
THE DISTRICT COLLECTOR, TIRUNELVELI DISTRICT AND ORS. Vs. A. KAVU PANDIAN AND ORS.
|
November 20, 2019 |
|
THE DISTRICT MANAGEMENT, FOOD CORPORATION OF INDIA Vs. A. SHANMUGAKANI AND ORS.
|
September 25, 2019 |
|
THE GENERAL SECRETARY, INDIAN BANK EMPLOYEES ASSOCIATION Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND ORS.
|
September 4, 2019 |
|
THE GOVERNMENT OF TAMIL NADU AND ORS. Vs. R. KALIYAMOORTHY
|
December 3, 2019 |
|
THE GOVERNMENT TELECOMMUNICATION EMPLOYEES COOPERATIVE SOCIETY LTD. Vs. THE INCOME TAX OFFICER, NON CORPORATE WARD 12(3), CHENNAI-34.
|
August 19, 2019 |
|
THE KARUR TOWN CO-OPERATIVE BANK LTD. Vs. THE PRESIDING OFFICER
|
February 26, 2019 |
|
THE MANAGEMENT Vs. THE LABOUR INSPECTOR, COIMBATORE DISTRICT AND ORS.
|
April 22, 2019 |
|
THE MANAGEMENT OF INTERNATIONAL TRAVEL HOUSE LIMITED Vs. THE PRESIDING OFFICER, FIRST ADDITIONAL LABOUR COURT AND ORS.
|
September 18, 2019 |
|
THE MANAGEMENT OF ROCA BATHROOM PRODUCTS PRIVATE LIMITED Vs. RANIPET LABOUR UNION
|
December 19, 2019 |
|
THE MANAGEMENT OF UNIVERSAL TRADING COMPANY Vs. C.ANBAZHAGAN
|
June 4, 2019 |
|
THE MANAGEMENT S.NO.1558, THE GOVERNMENT COLLEGE OF ENGINEERING CO-OPERATIVE STORES LTD. Vs. S. GNANASEKARAN
|
January 25, 2019 |
|
THE MANAGEMENT, CENTRAL CO-OPERATIVE BANK LTD. Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, (JOINT COMMISSIONER OF LABOUR) AND ORS.
|
August 20, 2019 |
|
THE MANAGEMENT, DD 584, AYYAMPALAYAM FARMERS SERVICE COOPERATIVE SOCIETIES LTD. Vs. THE APPELLATE AUTHORITY UNDER THE TAMIL NADU SHOPS AND ESTABLISHMENT ACT AND ORS.
|
September 13, 2019 |
|
THE MANAGEMENT, M.V. HOSPITAL FOR DIABETES (P) LTD. Vs. V. SHANTHI AND ORS.
|
September 19, 2019 |
|
THE MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED Vs. THE JOINT COMMISSIONER OF LABOUR AND ORS.
|
September 18, 2019 |
|
THE MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. THE SPECIAL DEPUTY COMMISSIONER OF LABOUR, DMS COMPOUND AND ORS.
|
September 30, 2019 |
|
THE MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. V. SELVA NITHYA AND ORS.
|
December 13, 2019 |
|
THE MANAGING DIRECTOR, TAMIL NADU FISHERIES DEVELOPMENT CORPORATION LIMITED Vs. THE PRESIDING OFFICER, LABOUR COURT, MADURAI AND ORS.
|
December 3, 2019 |
|
THE NATIONAL INSURANCE COMPANY LTD. Vs. A. SARAVANAN AND ORS.
|
December 2, 2019 |
|
THE NATIONAL SMALL INDUSTRIES CORPORATION LTD. AND ORS. Vs. M. RAVINDRAN AND ORS.
|
February 8, 2019 |
|
THE PALLIADI HANDLOOM WEAVERS CO-OP PRODUCTION AND SALE SOCIETY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, TIRUNELVELI AND ORS.
|
December 11, 2019 |
|
THE PRINCIPAL COMMISSIONER OF GST AND CENTRAL EXCISE Vs. INDUSIND BANK LTD.
|
February 28, 2019 |
|
THE PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-2 AND ORS. Vs. STANDARD FIREWORKS PVT. LTD.
|
July 9, 2019 |
|
THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. INDIA PISTONS LTD.
|
August 19, 2019 |
|
THE REGISTRAR, TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY Vs. H.PRIYADHARSHINI
|
December 11, 2019 |
|
THE RELIANCE GENERAL INSURANCE CO. LTD. Vs. CHITRA DEVI
|
March 14, 2019 |
|
THE SECRETARY Vs. C.KRISHNAN
|
April 16, 2019 |
|
THE SPECIAL OFFICER, ED 178 K GANAPATHYPALAYAM MILK PRODUCERS CO-OPERATIVE SOCIETY Vs. P. RAJENDRAN AND ORS.
|
July 8, 2019 |
|
THE SPECIAL TAHSILDAR (L.A.), UNIT II ARASU CEMENTS FACTORY Vs. KRISHNAMOORTHY AND ORS.
|
December 20, 2019 |
|
THE SUPERINTENDENT OF POLICE Vs. DEVAKI MUTHIAH
|
April 15, 2019 |
|
THE SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY AND DISTRIBUTION CORPORATION LIMITED Vs. N. VENKATACHALAM AND ORS.
|
November 13, 2019 |
|
THE SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. THE PRESIDING OFFICER, LABOUR COURT, VELLORE AND ORS.
|
October 31, 2019 |
|
THE SUPERINTENDING ENGINEER, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. G. RAVI AND ORS.
|
November 5, 2019 |
|
THE TAMIL NADU BILLIARDS & SNOOKERS ASSOCIATION Vs. THE DIRECTOR GENERAL OF POLICE, STATE OF TAMIL NADU, CHENNAI
|
March 4, 2019 |
|
THENI MAAVATA BUS URIMAYALAR SANGAM Vs. DISTRICT COLLECTOR THENI
|
April 29, 2019 |
|
THIAGARAJAN JAYAKUMAR Vs. UNION OF INDIA
|
June 14, 2019 |
|
THIAGARAJAR COLLEGE Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
November 18, 2019 |
|
THIRTHAGIRI Vs. CHINNATHAMBI GOUNDER
|
February 1, 2019 |
|
THIRU R. SWAMINATHAN Vs. DISTRICT COLLECTOR, CHENNAI DISTRICT
|
March 27, 2019 |
|
THIRU RANI LOGISTIC PRIVATE LTD Vs. COMMISSIONER OF CUSTOMS (CHENNAI-VIII)
|
January 8, 2019 |
|
THIRU. V. DORAIPANDIAN Vs. STATE OF TAMIL NADU
|
July 23, 2019 |
|
THIRUMANIGANDAN Vs. STATE
|
July 12, 2019 |
|
THIRUMARAN Vs. STATE
|
November 26, 2019 |
|
THIRUMATHI M MALLIGA Vs. SENIOR DEPUTY MANAGER (HR & D), METROPOLITAN TRANSPORT CORPORATION
|
November 20, 2019 |
|
THIRUMAYAM RURAL ELECTRIC CO-OPERATIVE SOCIETY Vs. THIRUMAYAM RURAL ELECTRIC CO-OPERATIVE SOCIETY
|
September 23, 2019 |
|
THIRUMORTHY Vs. DISTRICT COLLECTOR
|
July 18, 2019 |
|
THIRUNARAYANAN Vs. GOVINDASAMY
|
January 24, 2019 |
|
THIRUPATHI Vs. STATE
|
April 30, 2019 |
|
THIRUPATHY.V.K Vs. CENTRAL PROVIDENT FUND COMMISSIONER
|
April 29, 2019 |
|
THIRUPPUR SREE ANNAPOORNA Vs. K.DHAMODARASAMY NAIDU & BROTHERS
|
November 20, 2019 |
|
THIRUVALLUR KOIL KULA DEIVAM VAZHIPADUVOR SABAI Vs. COMMISSIONER
|
January 3, 2019 |
|
THIRUVAZHAGAN Vs. ANNAMALAI JANAKIRAMAN (DIED)
|
August 20, 2019 |
|
THIRUVIDAVASAL RAGHUNATHAN SRAVAN Vs. UNION OF INDIA
|
September 13, 2019 |
|
THIYAGARAJAN Vs. VAIRAVASUNDARAM
|
March 15, 2019 |
|
THIYAGARAJAN Vs. KARUPPANNAN
|
January 3, 2019 |
|
THIYAGARAJAN @ KARUNANITHI Vs. MALARKANTHAM
|
November 11, 2019 |
|
THIYAGU @ THIYAGARAJAN Vs. THE STATE REP BY INSPECTOR OF POLICE
|
June 18, 2019 |
|
THOMAS (A) RAJAN Vs. STATE BY : INSPECTOR OF POLICE
|
January 2, 2019 |
|
THOMAS ALVA EDISON Vs. SELVI
|
April 29, 2019 |
|
THOMAS AROQUIAMARIE Vs. ABENER CESSAR
|
July 15, 2019 |
|
THULASIMANI Vs. MAHESWARI
|
January 18, 2019 |
|
THULJA TRADERS Vs. VENKATESH TRADING COMPANY
|
February 7, 2019 |
|
TIDEL PARK LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION
|
December 12, 2019 |
|
TILOKCHAND & SONS Vs. INCOME TAX OFFICER
|
March 14, 2019 |
|
TIONG WOON PROJECT Vs. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)
|
June 17, 2019 |
|
TIRUCHENGODE CO-OPERATIVE URBAN BANK LTD. Vs. PRESIDING OFFICER
|
November 19, 2019 |
|
TIRUTTANI CO. OPERATIVE SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI III COMMISSIONERATE CHENNAI
|
July 30, 2019 |
|
TMT. B. KANCHANA Vs. TMT. A. RAJESWARI
|
July 15, 2019 |
|
TMT. G. CHITRA Vs. MANAGEMENT, T. 1659, PANJANIDHI KOTTAI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD.
|
September 12, 2019 |
|
TMT. MALLIGA Vs. M.PUSHPARAJAN
|
January 9, 2019 |
|
TMT. P. DHAYAL Vs. INSPECTOR OF POLICE, C-2, SUBRAMANIYAPURAM, MADURAI
|
March 15, 2019 |
|
TMT.D.ZEENATH Vs. INCOME TAX OFFICER
|
April 3, 2019 |
|
TMT.M.TAMILSELVI Vs. JUNIOR ENGINEER (O&M),
|
September 12, 2019 |
|
TMT.MANIMEHALAI Vs. REVENUE DIVISIONAL OFFICER
|
July 11, 2019 |
|
TMT.S.LAKSHMIAMMAL Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
January 18, 2019 |
|
TNU.TIRUPATHI Vs. INDIA BULLS HOUSING FINANCE LTD
|
November 20, 2019 |
|
TOPLINE ASSOCIATES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 5, 2019 |
|
TOUCH STONE INFRASTRUCTURE AND SOLUTIONS PVT. LTD. Vs. COMMERCIAL TAX OFFICER, J.J. NAGAR ASSESSMENT CIRCLE
|
July 25, 2019 |
|
TRAILER OWNERS ASSOCIATION Vs. CHAIRMAN AND MANAGING DIRECTOR, CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD
|
August 20, 2019 |
|
TRANSWORLD GARNET INDIA PRIVATE LTD Vs. N.RAJALINGAM
|
February 26, 2019 |
|
TREC-STEP Vs. K.VADIVEL
|
December 17, 2019 |
|
TRIPLICANE TALUK MANSION OWNERS ASSOCIATION Vs. COMMISSIONER GREATER CHENNAI CORPORATION
|
April 11, 2019 |
|
TRIVENI ALLOYS LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
|
January 18, 2019 |
|
TRUST ASSOCIATION OF THE ADVENT CHRISTIAN CONFERENCE OF INDIA PVT. LTD. Vs. KAMARASU
|
June 7, 2019 |
|
TSI ENGINEERING INDUSTRIES PRIVATE LIMITED Vs. C.R.I. AMALGAMATIONS PRIVATE LIMITED
|
October 31, 2019 |
|
TTK PRESTIGE LTD. Vs. ASSISTANT/DEPUTY DIRECTOR
|
October 18, 2019 |
|
TUBE INVESTMENTS OF INDIA LIMITED Vs. UNION OF INDIA AND ORS.
|
November 7, 2019 |
|
TUBE INVESTMENTS OF INDIA LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 21, 2019 |
|
TULASI DAS GOYAL Vs. INDIA CEMENTS CAPITAL & FINANCE LIMITED
|
July 3, 2019 |
|
TUSHIN T. MEHTA LEGAL HEIR OF LATE TUSHAAR MEHTA Vs. CHIEF COMMISSIONER OF INCOME TAX, CHENNAI - II
|
August 14, 2019 |
|
TUSHIN T.MEHTA Vs. CHIEF COMMISSIONER OF INCOME TAX
|
April 9, 2019 |
|
TUTICORIN PORT TRUST Vs. JAN DE NUL DREDGING INDIA PVT LTD
|
August 10, 2019 |
|
TVL BHARATH PACKING Vs. STATE TAX OFFICER
|
July 23, 2019 |
|
TVL JIN PLAST INDIA LTD Vs. ASSISTANT COMMISSIONER (STATE TAX)
|
August 21, 2019 |
|
TVL SHREE GURU HASTI THANGA MAALIGAI Vs. STATE TAX OFFICER
|
August 22, 2019 |
|
TVL SHREE SHANMUGA ELECTRICALS Vs. ASSISTANT COMMISSIONER (ST)
|
June 4, 2019 |
|
TVL SRI KUMARAN MILLS Vs. ASSISTANT COMMISSIONER
|
December 2, 2019 |
|
TVL SRI MURUGAN STORES Vs. STATE OF TAMIL NADU
|
July 9, 2019 |
|
TVL. AGARWAL BHAVAN Vs. STATE OF TAMIL NADU
|
December 5, 2019 |
|
TVL. ARIHANT GRANITES & MARBLES Vs. ASSISTANT COMMISSIONER (ST) ROYAPURAM ASSESSMENT CIRCLE
|
November 18, 2019 |
|
TVL. CRESCENT ELECTRICALS Vs. ASSISTANT COMMISSIONER (CT) MOORE MARKET
|
September 18, 2019 |
|
TVL. DHANALAKSHMI SRINIVASAN HOSPITALS Vs. ASSISTANT COMMISSIONER (ST) (FAC), COMMERCIAL TAXES
|
October 14, 2019 |
|
TVL. K.H. SHOES LTD Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
|
August 28, 2019 |
|
TVL. KONGU NADU CEMENTS Vs. STATE TAX OFFICER
|
January 31, 2019 |
|
TVL. M.K.GOPI Vs. ASSISTANT COMMISSIONER (ST)
|
June 4, 2019 |
|
TVL. M.U. MOHAMED SULTAN AND CO. Vs. ASSTT. COMMR. SERVICE TAX (F.A.C.), PUDUKKOTTAI
|
September 19, 2019 |
|
TVL. R.K. DYEING Vs. ASSISTANT COMMISSIONER OFFICE OF THE ASSISTANT COMMISSIONER (CT).
|
October 3, 2019 |
|
TVL. RAMESH MOTORS Vs. STATE TAX OFFICER
|
July 10, 2019 |
|
TVL. SRI LAKSHMI TRADERS Vs. APPELLATE DEPUTY COMMISSIONER (CT) CUDDALORE
|
October 15, 2019 |
|
TVL. SWASTHYA RETIREMENT HOMES PVT. LTD. Vs. ASSISTANT COMMISSIONER (ST), POLLACHI RURAL ASSESMENT CIRCLE, POLLACHI
|
February 15, 2019 |
|
TVL. VICTUS DYEINGS Vs. THE ASSISTANT COMMISSIONER
|
July 29, 2019 |
|
TVL.AVANTI FEEDS LTD. Vs. COMMERCIAL TAX OFFICER
|
September 18, 2019 |
|
TVL.C.M.S.RAVI AGENCIES Vs. COMMERCIAL TAX OFFICER
|
October 16, 2019 |
|
TVL.GRB DAIRY FOODS PVT LTD. Vs. STATE OF TAX OFFICER
|
October 21, 2019 |
|
TVL.HINDUSTAN CONSTRUCTION CO. LTD. Vs. STATE OF TAMIL NADU
|
January 3, 2019 |
|
TVL.L.JEVERCHAND JEWELLERS PVT. LTD. Vs. COMMERCIAL TAX OFFICER
|
December 16, 2019 |
|
TVL.MANOHARAMA FILMS Vs. STATE OF TAMIL NADU
|
January 3, 2019 |
|
TVL.NAALVAR TRADERS Vs. COMMERCIAL TAX OFFICER (MAIN)
|
December 17, 2019 |
|
TVL.OM SAKTHI AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER
|
September 12, 2019 |
|
TVL.R K MOTORS Vs. STATE TAX OFFICER
|
January 24, 2019 |
|
TVL.SAKTHI SUGARS LIMITED Vs. STATE OF TAMIL NADU
|
June 10, 2019 |
|
TVL.SAKTHI SUGARS LIMITED Vs. STATE OF TAMIL NADU
|
December 6, 2019 |
|
TVL.SURABHI GRANITES Vs. ASSISTANT COMMISSIONER (CT)
|
July 5, 2019 |
|
TVL.VIJAY SHOE COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 16, 2019 |
|
TVS CHARITIES Vs. THE INCOME TAX OFFICER
|
March 7, 2019 |
|
U BARKATH Vs. DIRECTOR GENERAL OF POLICE
|
August 30, 2019 |
|
U M. MAHA ABIRAMI Vs. INSPECTOR OF POLICE
|
October 21, 2019 |
|
U. SRIVILAS Vs. FREDDY HOMI PAVRI
|
June 17, 2019 |
|
U.ASLAM Vs. T.K.RAJENDRAN
|
April 10, 2019 |
|
U.NISHA Vs. STATE OF TAMIL NADU
|
January 2, 2019 |
|
UBA EDWARD Vs. INSPECTOR OF POLICE, ANTI VICE SQUAD - II, CHINDADRIPET, CHENNAI
|
August 22, 2019 |
|
UCAL MACHINE TOOLS LTD Vs. SPECIAL DEPUTY COLLECTOR (STAMPS)
|
April 11, 2019 |
|
UCO BANK Vs. RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION
|
November 27, 2019 |
|
UDAY INDAN GAS SERVICE Vs. AXIS BANK
|
July 3, 2019 |
|
UDAYAKUMAR Vs. STATE
|
July 29, 2019 |
|
UDAYAKUMAR Vs. SUB COLLECTOR
|
January 18, 2019 |
|
UDAYAKUMAR Vs. STATE OF TAMIL NADU
|
January 2, 2019 |
|
UDAYAM Vs. RAGUPATHI
|
March 5, 2019 |
|
UDAYATHAMMAL Vs. SUBRAMANIA PILLAI
|
December 20, 2019 |
|
UDHAYA SURIYAN Vs. SUPERINTENDENT OF CENTRAL PRISON
|
October 22, 2019 |
|
UDHAYAKUMAR Vs. SUBBULAKSHMI
|
April 29, 2019 |
|
UDHAYAKUMAR Vs. STATE
|
January 24, 2019 |
|
UDHYANITHI Vs. STATE
|
November 12, 2019 |
|
ULTRA READYMIX CONCRETE (P.) LIMITED Vs. STATE OF TAMIL NADU AND ORS.
|
August 1, 2019 |
|
UMA Vs. SUB COLLECTOR/REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, RAMANATHAPURAM
|
February 7, 2019 |
|
UMA Vs. APOLLO SINDHOORI CAPITAL INVESTMENTS LIMITED
|
August 9, 2019 |
|
UMA DEVI Vs. STATE OF TAMIL NADU
|
February 16, 2019 |
|
UMA DEVI Vs. STATE OF TAMIL NADU
|
April 16, 2019 |
|
UMA MAHESWARI Vs. DEPUTY FOREST RANGER
|
July 2, 2019 |
|
UMA. S Vs. STATE OF TAMIL NADU
|
June 25, 2019 |
|
UMADEVI Vs. STATE
|
February 18, 2019 |
|
UMADEVI Vs. LAKSHMI RANGA COMPLEX AND ORS.
|
January 2, 2019 |
|
UMADEVI Vs. C.D.ETHIRAJAN
|
September 20, 2019 |
|
UMAPATHI MUDALIAR Vs. JAYAPAL
|
January 28, 2019 |
|
UMAPATHY Vs. THE STATE REP. BY THE INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, CHENNAI
|
July 31, 2019 |
|
UMAR SYED Vs. THE COMMISSIONER OF CUSTOMS (AIRPORT) AND ORS.
|
June 24, 2019 |
|
UMARANI Vs. SUB INSPECTOR OF POLICE
|
September 25, 2019 |
|
UMEDRAJ JAIN Vs. V.SUDARSANAN
|
March 29, 2019 |
|
UNICAST ALLOYS (P) LTD. Vs. DIRECTOR, ESI CORPORATION
|
June 10, 2019 |
|
UNIK TRADERS Vs. ADDL DIRECTOR GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE
|
July 9, 2019 |
|
UNIK TRADERS Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
|
January 22, 2019 |
|
UNIK TRADERS Vs. ASSISTANT / DEPUTY DIRECTOR
|
February 25, 2019 |
|
UNION OF INDIA Vs. PHOENIX TECHNOLOGY CORPORATION
|
April 26, 2019 |
|
UNION OF INDIA Vs. AMCO TRADERS
|
October 3, 2019 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 13, 2019 |
|
UNION OF INDIA Vs. REGISTRAR OF COMPANIES
|
July 23, 2019 |
|
UNION OF INDIA Vs. H.JOHN NEPOMISSION
|
June 24, 2019 |
|
UNION OF INDIA Vs. M/S S K SWAMY
|
July 1, 2019 |
|
UNION OF INDIA Vs. SARAVANA CONSTRUCTIONS PVT LTD
|
June 18, 2019 |
|
UNION OF INDIA Vs. SUPERIOR AIRCON PVT. LTD.
|
June 19, 2019 |
|
UNION OF INDIA Vs. GOPAL
|
November 4, 2019 |
|
UNION OF INDIA Vs. C.MEENAKSHISUNDARAM
|
December 3, 2019 |
|
UNION OF INDIA Vs. N.SUBRAMANIAN
|
January 8, 2019 |
|
UNION OF INDIA Vs. A.CHOCKALINGAM
|
March 18, 2019 |
|
UNION OF INDIA Vs. R.KANAGARAJ
|
October 4, 2019 |
|
UNION OF INDIA Vs. V.NAGAMALAI
|
November 6, 2019 |
|
UNION OF INDIA Vs. D.GUNALAN
|
November 14, 2019 |
|
UNION OF INDIA Vs. REGISTRAR
|
November 20, 2019 |
|
UNION OF INDIA Vs. SOCIETY OF MARY IMMACULATE (TAMIL NADU)
|
March 20, 2019 |
|
UNION OF INDIA REP BY CHIEF POST MASTER GENERAL, CHENNAI Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI
|
March 7, 2019 |
|
UNION OF INDIA REP BY GENERAL MANAGER, CHENNAI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, REP BY ITS REGISTRAR, MADRAS BENCH, CHENNAI
|
March 6, 2019 |
|
UNIQUE BUILDERS Vs. UNION OF INDIA,
|
April 9, 2019 |
|
UNIQUE SPICES Vs. COMMISSIONER OF CUSTOMS
|
January 29, 2019 |
|
UNITECH LIMITED Vs. SPORTS DEVELOPMENT AUTHORITY
|
November 1, 2019 |
|
UNITED INDIA INSURANCE CO LTD Vs. K MURALIDHARAN
|
March 8, 2019 |
|
UNITED INDIA INSURANCE CO LTD Vs. S SATHIYANARAYANAN
|
July 31, 2019 |
|
UNITED INDIA INSURANCE CO. LTD Vs. S. NITHYARAJ
|
April 8, 2019 |
|
UNITED INDIA INSURANCE CO. LTD Vs. SANTHANALAKSHMI
|
January 18, 2019 |
|
UNITED INDIA INSURANCE CO. LTD Vs. THAYAMMAL
|
June 6, 2019 |
|
UNITED INDIA INSURANCE CO. LTD Vs. R.RAMESH
|
June 6, 2019 |
|
UNITED INDIA INSURANCE CO. LTD Vs. KALIANNAN
|
October 30, 2019 |
|
UNITED INDIA INSURANCE CO. LTD Vs. A.N. NATHARSHA
|
March 27, 2019 |
|
UNITED INDIA INSURANCE CO. LTD Vs. ELLAVARASI
|
September 12, 2019 |
|
UNITED INDIA INSURANCE CO. LTD Vs. J. METIDA
|
December 3, 2019 |
|
UNITED INDIA INSURANCE CO. LTD Vs. VASANTHA
|
September 13, 2019 |
|
UNITED INDIA INSURANCE CO. LTD Vs. M. VANITHA
|
February 4, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. M.BHUVANESWARI
|
February 28, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. R. CHITRA AND ORS.
|
September 27, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. BABUJI AND ORS.
|
January 31, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. P. SIVAKAMI
|
November 11, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. RAKHI KUMARI
|
December 20, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. P. BALAMURARALI AND ORS.
|
March 15, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. TARAPORE AND CO.
|
December 18, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. C.KRISHNAN
|
September 17, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. S. SHANMUGAM
|
August 9, 2019 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. VENKATESAN
|
February 25, 2019 |
|
UNITED INDIA INSURANCE CO.LTD Vs. S. PARMESHWARI
|
September 17, 2019 |
|
UNITED INDIA INSURANCE CO.LTD Vs. SATHISH KUMAR
|
February 28, 2019 |
|
UNITED INDIA INSURANCE CO.LTD. Vs. SUKHVINDER SINGH BINDRA
|
March 19, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GANAPATHY
|
January 3, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S RAJI
|
January 3, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHINNA PILLAI
|
January 18, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUDHAGAR
|
June 6, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S.HAMJA MARICAR
|
June 6, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DIVYA @ DIVYA THOMAS
|
April 12, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANNAMALAI
|
August 5, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. D.MARIYAMMAL
|
November 19, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. A. SELVI
|
November 4, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED, Vs. V SHANTHI
|
August 2, 2019 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. MANOHARLAL
|
March 14, 2019 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. T.P.ANIES
|
December 10, 2019 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. MOHAN LAL NICHANI
|
September 9, 2019 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. B.BABU
|
September 9, 2019 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. TMT. PANDIYAMMAL
|
June 17, 2019 |
|
UNITED INDIA SHOE CORPORATION (P) LTD. Vs. TAMIL NADU ELECTRICITY BOARD
|
April 2, 2019 |
|
UNITED LABOUR FEDERATION Vs. MANAGEMENT OF SNY AUTOTECH PVT LIMITED
|
March 6, 2019 |
|
UNITED LABOUR FEDERATION Vs. GOVT. OF TAMIL NADU
|
June 24, 2019 |
|
UNITED PLANTATION LIMITED Vs. K.VASU
|
April 12, 2019 |
|
UNIVERSAL SAMPO GENERAL Vs. MUTHU MANI
|
April 8, 2019 |
|
URIYAPPAN Vs. MUNIAPPAN
|
August 9, 2019 |
|
URMIN PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF FOOD SAFETY
|
December 2, 2019 |
|
UTHAM MANDAL Vs. N. SURESH
|
December 20, 2019 |
|
UTHANGARAI SRI VIDYA MANDIR Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
March 6, 2019 |
|
UTHANGARAI SRI VIDYA MANDIR EDUCATIONAL AND SOCIAL WELFARE TRUST Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
July 24, 2019 |
|
UTHIRAPATHY Vs. BALASUBRAMANIAN
|
November 11, 2019 |
|
V ANBAZHAGAN Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT, CHENNAI
|
May 15, 2019 |
|
V C VELINGIRI GOUNDER MEMORIAL HOSTEL SOCIETY Vs. GOVERNMENT OF TAMIL NADU
|
August 20, 2019 |
|
V DURAI Vs. K S SELVARAJ
|
August 16, 2019 |
|
V EDWARD Vs. STATE
|
July 1, 2019 |
|
V EKAMBARAM Vs. O KUPPUSAMY
|
January 9, 2019 |
|
V ELUMALAI Vs. COMMISSIONER, CORPORATION OF CHENNAI, CHENNAIRAMAKRISHNAN
|
January 8, 2019 |
|
V GANDHIMATHI Vs. G THIYAGARAJAN
|
July 3, 2019 |
|
V GOWTHAM Vs. SENIOR REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD
|
February 13, 2019 |
|
V K TAMILMANI Vs. ASSISTANT ENGINEER
|
January 21, 2019 |
|
V K VANAJA Vs. UNION OF INDIA
|
April 9, 2019 |
|
V KANNAN, S/O S V VENKATARAMAN Vs. SUB INSPECTOR OF POLICE
|
March 6, 2019 |
|
V KARMEGAM Vs. S KANNAN
|
January 29, 2019 |
|
V KRISHNAMOORTHY Vs. RADHABAI AMMAL
|
March 11, 2019 |
|
V KUMAR Vs. DIRECTOR GENERAL, ALL INDIA RADIO AKASHBHAVAN
|
March 19, 2019 |
|
V L S FIBRE Vs. ASSISTANT COMMISSIONER(ST)
|
July 1, 2019 |
|
V MURALI Vs. STATE OF TAMIL NADU
|
August 22, 2019 |
|
V NAGARAJAN Vs. B P THANGAVENI
|
April 4, 2019 |
|
V PALANISAMY Vs. B KALAISELVI
|
July 2, 2019 |
|
V PRABAKARAN Vs. S JOHN SUNDAR, ASSISTANT COMMISSIONER OF POLICE, CHENNAI
|
August 1, 2019 |
|
V PUGAZHENDI Vs. CHIEF SECRETARY TO GOVERNMENT
|
April 11, 2019 |
|
V RAMA RAO Vs. UNION OF INDIA REPRESENTED BY SECRETARY
|
January 29, 2019 |
|
V RAMESH Vs. GENERAL MANAGER (PERSONNEL SERVICES) APPELLATE AUTHORITY
|
April 2, 2019 |
|
V RENUKA DEVI Vs. INDIAN OIL CORPORATION LTD
|
January 7, 2019 |
|
V SANTHANAM Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI
|
April 12, 2019 |
|
V SUBRAMANIAN Vs. D DEVI
|
February 13, 2019 |
|
V T DHANAJEYAN Vs. GOVERNMENT OF TAMILNADU
|
July 15, 2019 |
|
V VASANTHI Vs. STATE OF TAMIL NADU
|
August 2, 2019 |
|
V VELLINGIRI Vs. R KAVITHA
|
March 5, 2019 |
|
V VIDYA Vs. S R JANGID DIRECTOR GENERAL OF POLICE CHENNAI METRO TRANSPORT CORPORATION
|
June 26, 2019 |
|
V. ANADRAJ Vs. SUPERINTENDENT OF POLICE, TIRUVANNAMALAI, TIRUVANNAMALAI DISTRICT
|
March 1, 2019 |
|
V. ANNAMALAI Vs. STATE
|
December 30, 2019 |
|
V. BHASKARAN Vs. ADHAVAN CHITS (P) LTD.
|
August 2, 2019 |
|
V. BOOPATHY Vs. REGIONAL TRANSPORT OFFICER, TAMBARAM, CHENNAI
|
July 24, 2019 |
|
V. BOSE Vs. J.SELVARENGARAJU
|
November 11, 2019 |
|
V. CHELLAPPAN Vs. V.ANNADURAI
|
March 4, 2019 |
|
V. DHANASEKARAN Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT, VILLUPURAM
|
April 2, 2019 |
|
V. DWARAKANATHAN, Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 10, 2019 |
|
V. EASHWAR Vs. STATE
|
February 18, 2019 |
|
V. EKAMBARAM Vs. O. KUPPUSAMY
|
January 9, 2019 |
|
V. ELUMALAI Vs. INSPECTOR OF POLICE, SALAVAKKAM POLICE STATION
|
March 1, 2019 |
|
V. GOVINDASAMY Vs. STATE
|
May 23, 2019 |
|
V. JAGANNATHAN Vs. UNION OF INDIA
|
March 12, 2019 |
|
V. JANARDANAM Vs. V. DEENADAYALAN
|
September 17, 2019 |
|
V. KANCHANA Vs. T. SURESH KUMAR
|
February 20, 2019 |
|
V. KANNAIYAN Vs. SUPERINTENDENT OF POLICE, SUBRAMANIYAPURAM, TRICHIRAPALLI DISTRICT
|
May 22, 2019 |
|
V. KANNAN Vs. CHAIRMAN, TAMILNADU UNIFORMED SERVICE RECRUITMENT BOARD
|
October 22, 2019 |
|
V. KANNAPPAN Vs. HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
|
February 13, 2019 |
|
V. KATTURAJA Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT
|
January 23, 2019 |
|
V. KRISHNAMURTHY Vs. SECRETARY TO GOVERNMENT
|
November 1, 2019 |
|
V. KUMAR Vs. SUPERINTENDENT OF POLICE, VELLORE DISTRICT, VELLORE
|
September 10, 2019 |
|
V. KUMARASWAMI Vs. S. AYYAVU ALIAS VEERASWAMI
|
November 14, 2019 |
|
V. KUMARAVEL Vs. DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TAMIL NADU
|
June 13, 2019 |
|
V. M. SHAMMER AHMED Vs. STATE BY INSPECTOR OF POLICE
|
February 27, 2019 |
|
V. MAHINDRAN Vs. ARCOT LUTHERAN CHURCH
|
April 15, 2019 |
|
V. MANICKAM Vs. DISTRICT COLLECTOR, DHARMAPURI DISTRICT
|
June 6, 2019 |
|
V. MANJUNATH REDDY Vs. P. RAMESH
|
July 23, 2019 |
|
V. MANOHARAN Vs. VALLI
|
June 18, 2019 |
|
V. MURUGAN Vs. SECRETARY TO GOVT., REVENUE DEPARTMENT, SECRETARIAT, CHENNAI
|
July 10, 2019 |
|
V. MUTHUKRISHNAN Vs. V. ADHIKESAVALU
|
July 8, 2019 |
|
V. MUTHUKUMARASAMY Vs. ASSARAM FATHIMA MARIE @ MANDJOUDEVI CLAIRAN
|
February 25, 2019 |
|
V. MUTHURAMALINGAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND ORS.
|
December 12, 2019 |
|
V. NAGARAJ KANNAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION (SECONDARY)
|
April 26, 2019 |
|
V. NAGARAJAN Vs. DISCIPLINARY COMMITTEE, ICSI INSTITUTE OF INSOLVENCY PROFESSIONALS
|
June 7, 2019 |
|
V. P. KUPPUSAMY Vs. DEPUTY SUPERINTENDENT OF POLICE
|
October 16, 2019 |
|
V. PARAMESWARAN Vs. SUPERINTENDENT OF POLICE THENI DISTRICT, THENI
|
July 5, 2019 |
|
V. PRABHU Vs. COMMISSIONER OF POLICE, GREATER CHENNAI, VEPERY, CHENNAI
|
February 22, 2019 |
|
V. PRABU Vs. STATE
|
September 13, 2019 |
|
V. RADHIKA Vs. DISTRICT COLLECTOR
|
November 8, 2019 |
|
V. RAJKUMAR Vs. GOVT. OF TAMIL NADU
|
July 22, 2019 |
|
V. RAMACHANDRAN Vs. G. KANAGASABAPATHY
|
May 22, 2019 |
|
V. RAMESH Vs. THE REVENUE DIVISIONAL OFFICER, PONNERI AND ORS.
|
April 23, 2019 |
|
V. RASIRAJAN Vs. CHIEF ELECTORAL OFFICER, TAMIL NADU STATE ELECTION COMMISSION, PUBLIC (ELECTIONS) DEPARTMENT
|
April 12, 2019 |
|
V. RATHIKA AND ORS. Vs. P. ANBAZHAGAN AND ORS.
|
August 2, 2019 |
|
V. RAVIKUMAR Vs. SUB-REGISTRAR
|
November 18, 2019 |
|
V. S. DURAISAMY Vs. STATE OF TAMIL NADU
|
July 19, 2019 |
|
V. SAKTHI Vs. DISTRICT COLLECTOR, VELLORE, VELLORE DISTRICT
|
January 4, 2019 |
|
V. SANGEETHA Vs. STATE OF TAMIL NADU
|
August 14, 2019 |
|
V. SANGEETHA Vs. STATE OF TAMIL NADU
|
October 30, 2019 |
|
V. SARADHA RUKMANI, SPECIAL DEPUTY COLLECTOR (SSB), COLLECTORATE, SALEM Vs. STATE OF TAMIL NADU
|
December 19, 2019 |
|
V. SEENIRAJ Vs. PUSHPAM (DIED)
|
January 28, 2019 |
|
V. SELVANATHAN Vs. GOVERNMENT OF TAMILNADU
|
July 9, 2019 |
|
V. SELVARAJ Vs. THE RESERVE BANK OF INDIA, DEPARTMENT OF NON-BANKING SUPERVISION AND ORS.
|
August 29, 2019 |
|
V. SENTHIL Vs. STATE
|
September 18, 2019 |
|
V. SIVAKUMAR Vs. INSPECTOR OF POLICE, AVS- I, CHENNAI
|
January 2, 2019 |
|
V. SRIDEVI Vs. C.S. MANI
|
April 29, 2019 |
|
V. SRINIVASAN Vs. STATE BANK OF INDIA
|
August 29, 2019 |
|
V. SUBASHINI Vs. M. RADHAKRISHNAN
|
July 4, 2019 |
|
V. SUBRAMANI Vs. V. RENUGOPAL
|
August 28, 2019 |
|
V. SUMATHI Vs. ADDITIONAL REGISTRAR / MANAGING DIRECTOR, TAMIL NADU CO-OPERATIVE HOUSING FEDERATION
|
February 26, 2019 |
|
V. SWATHI Vs. PRINCIPAL SECRETARY TO GOVT., RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT,
|
April 9, 2019 |
|
V. TAMILARASI Vs. STATE
|
May 16, 2019 |
|
V. THANGASAMY Vs. MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD. AND ORS.
|
August 29, 2019 |
|
V. VEERAKUMAR Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, NAMAKKAL DISTRICT, NAMAKKAL
|
February 22, 2019 |
|
V. VENKATESH Vs. STATE
|
December 13, 2019 |
|
V. VIJAYA RAGHAVAN Vs. STATE
|
April 25, 2019 |
|
V. VIJAYALAKSHMI Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II
|
March 5, 2019 |
|
V.ABDULLAH SAIT Vs. CHIEF ELECTION COMMISSIONER OF INDIA
|
April 16, 2019 |
|
V.ANANDASELVI Vs. GOVERNMENT OF TAMILNADU
|
June 13, 2019 |
|
V.ANANTH Vs. STATE OF TAMIL NADU
|
April 27, 2019 |
|
V.ANBALAGAN Vs. SUPERINTENDENT OF POLICE
|
May 8, 2019 |
|
V.ANBALAGAN Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED
|
August 19, 2019 |
|
V.ANNARAJA Vs. SECRETARY TO THE UNION OF INDIA
|
February 8, 2019 |
|
V.ANUSUYA Vs. DISTRICT COLLECTOR ERODE DISTRICT
|
March 18, 2019 |
|
V.ARIVEL NEDUNCHELIAN Vs. SECRETARY
|
November 18, 2019 |
|
V.ARIVUKUDI Vs. GOVERNMENT OF TAMIL NADU
|
November 15, 2019 |
|
V.ARUNACHALAM Vs. STATE OF TAMIL NADU
|
April 8, 2019 |
|
V.BAGYALAKSHMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
November 13, 2019 |
|
V.BINDHU Vs. SUPERINTENDENT OF POLICE
|
November 18, 2019 |
|
V.C.PRAVEEN Vs. STATE OF TAMIL NADU
|
August 30, 2019 |
|
V.CHACKRAPANI Vs. KRISHNAMOORTHY
|
June 7, 2019 |
|
V.CHINNATHAMBI Vs. SECRETARY TO GOVERNMENT
|
March 15, 2019 |
|
V.CHOCKALINGAM Vs. DISTRICT REVENUE OFFICER
|
November 22, 2019 |
|
V.D.PONKUMARAN Vs. COMMISSIONER CORPORATION OF CHENNAIC RIPPON BUILDINGS
|
August 6, 2019 |
|
V.DEIVANAYAGAM Vs. SARAVANAN
|
October 3, 2019 |
|
V.DHATHAN Vs. INSPECTOR OF POLICE
|
June 12, 2019 |
|
V.ESWARAN Vs. GOVERNMENT OF TAMIL NADU
|
April 16, 2019 |
|
V.G.PRATHEEP Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
March 15, 2019 |
|
V.GANESAN Vs. S.SUCITHRA
|
November 11, 2019 |
|
V.GIRI ALIAS ASHOK KUMAR Vs. STATE,
|
June 14, 2019 |
|
V.GNANARAJAPUSHPAM Vs. BBC FOUNDATION PRIVATE LIMITED
|
July 5, 2019 |
|
V.GNANASAMBANDAM Vs. DISTRICT COLLECTOR
|
February 14, 2019 |
|
V.GNANASEKARAN Vs. AUTHORISED OFFICER
|
September 16, 2019 |
|
V.GOMATHI Vs. STATE OF TAMIL NADU
|
March 14, 2019 |
|
V.GURUMOORTHY Vs. JOINT DIRECTOR
|
April 9, 2019 |
|
V.H. GOPAL GOUNDER Vs. SUPERINTENDENT OF POLICE, VELLORE, VELLORE DISTRICT
|
April 15, 2019 |
|
V.HARISH Vs. STATE REP
|
February 5, 2019 |
|
V.K. KENNEDY KUMAR Vs. STANDARD CHARTERED BANK
|
January 24, 2019 |
|
V.K. SAM ENGINEERING Vs. COMMERCIAL TAX OFFICER
|
September 19, 2019 |
|
V.K.MANIVANNAN Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 12, 2019 |
|
V.KALIMUTHU Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 28, 2019 |
|
V.KALYANAKUMAR Vs. K.UNNIKRISHNAN
|
August 29, 2019 |
|
V.KALYANI Vs. THAYAPPASAMY
|
February 25, 2019 |
|
V.KANMANI Vs. SUPERINTENDENT OF POLICE
|
June 14, 2019 |
|
V.KANNAN Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
|
January 3, 2019 |
|
V.KARMEGAM Vs. S.KANNAN
|
January 8, 2019 |
|
V.KARUNANIDHI Vs. A.MEENAMBAL
|
December 11, 2019 |
|
V.KARUPPASAMY Vs. STATE OF TAMIL NADU
|
December 11, 2019 |
|
V.KARUPPASAMY Vs. STATE OF TAMIL NADU
|
June 27, 2019 |
|
V.KRISHNAMMAL Vs. SECRETARY TO GOVERNMENT
|
August 26, 2019 |
|
V.KRISHNAMURTHY Vs. REVENUE OFFICER
|
February 18, 2019 |
|
V.KRISHNAMURTHY Vs. STATE OF TAMIL NADU
|
January 29, 2019 |
|
V.KUMARESAN Vs. GOVERNMENT OF TAMIL NADU
|
December 10, 2019 |
|
V.L.S.FIBRE Vs. ASSISTANT COMMISSIONER(ST)
|
June 10, 2019 |
|
V.LAKSHMANA PANDIAN Vs. REVENUE DIVISIONAL OFFICER
|
July 26, 2019 |
|
V.LAKSHMI Vs. TAHSILDAR
|
December 17, 2019 |
|
V.LALITHA Vs. UNION OF INDIA
|
November 14, 2019 |
|
V.LOGA SARANYA Vs. R.VENKATESH
|
April 24, 2019 |
|
V.M.ARUMUGAM Vs. SECRETARY TO GOVERNMENT
|
April 3, 2019 |
|
V.M.GANESH Vs. REGISTRAR APPELLATE TRIBUNAL
|
April 29, 2019 |
|
V.M.MADHUSOODHANAN Vs. FOOD CORPORATION OF INDIA
|
April 15, 2019 |
|
V.MALARVIZHI Vs. DIRECTOR OF SCHOOL EDUCATION
|
April 24, 2019 |
|
V.MANIMEGALAI Vs. SELVARAJ KANNAN
|
October 14, 2019 |
|
V.MATHIYALAGAN Vs. STATE OF TAMIL NADU
|
July 1, 2019 |
|
V.MEENAKSHI Vs. INSPECTOR OF POLICE
|
January 21, 2019 |
|
V.MENAGA Vs. DIRECTOR OF SCHOOL EDUCATION
|
July 12, 2019 |
|
V.MURUGAIYAN Vs. PRESIDING OFFICER
|
October 18, 2019 |
|
V.MURUGESAN Vs. STATE
|
May 30, 2019 |
|
V.MURUGESAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
November 21, 2019 |
|
V.N.MEHTA & COMPANY Vs. ASSISTANT COMMISSIONER, HEADQUARTERS PREVENTIVE UNIT
|
November 8, 2019 |
|
V.NAGALAKSHMI Vs. UNION OF INDIA
|
February 27, 2019 |
|
V.NAGARAJAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 31, 2019 |
|
V.NALLATHAMBI Vs. RAJASEKARAN
|
January 2, 2019 |
|
V.NARAYANAN Vs. CHIEF MANAGER BANK OF INDIA
|
August 9, 2019 |
|
V.P.AMMAVASAI Vs. CHIEF ELECTION COMMISSIONER
|
April 4, 2019 |
|
V.PALANIAPPAN Vs. DIRECTOR OF AGRICULTURE CHEPAUK
|
March 19, 2019 |
|
V.PARVATHI Vs. SECRETARY TO GOVERNMENT
|
June 14, 2019 |
|
V.PASUMALAI @ BAZEER AHAMED Vs. REVENUE DIVISIONAL OFFICER
|
October 10, 2019 |
|
V.PAVANKUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 20, 2019 |
|
V.PERUMAL Vs. SUPERINTENDENT OF POLICE
|
January 18, 2019 |
|
V.PRABAKARAN Vs. J.CHANDRA BABU
|
December 6, 2019 |
|
V.R. SWAMINATHAN Vs. THE INCOME TAX OFFICER, WARD-IX
|
September 5, 2019 |
|
V.R.PETTHAL Vs. CHIEF EDUCATIONAL OFFICER,
|
September 5, 2019 |
|
V.R.RAJARAMAN Vs. COMMISSIONER OF TOWN
|
April 16, 2019 |
|
V.RADHAKRISHNAN S/O.VELAPPAN Vs. STATE OF TAMIL NADU
|
July 19, 2019 |
|
V.RAJIV GANDHI Vs. STATE
|
July 17, 2019 |
|
V.RAMAKRISHNAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 20, 2019 |
|
V.RAMANA @ RAMAKRISHNAN Vs. COMMISSIONER OF POLICE
|
February 13, 2019 |
|
V.RAMESH Vs. ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE-1(3)
|
March 11, 2019 |
|
V.S. JAYACHANDRAN Vs. P. PADMANABAN
|
February 14, 2019 |
|
V.S. NITHIYANANDAM Vs. TAMIL NADU SMALL INDUSTRIES
|
April 11, 2019 |
|
V.S. RAMALINGAM Vs. STATE
|
December 3, 2019 |
|
V.S.B. EDUCATIONAL TRUST Vs. SECRETARY TO GOVERNMENT
|
January 18, 2019 |
|
V.S.KUMARAN Vs. K.B.RAJU
|
December 9, 2019 |
|
V.S.SATHIYAMOORTHY Vs. M.ALAGAR
|
April 29, 2019 |
|
V.SASIKUMAR Vs. DIRECTOR GENERAL OF POLICE,
|
April 3, 2019 |
|
V.SEKAR Vs. PRINCIPAL SECRETARY PUBLIC WORKS DEPARTMENT
|
March 19, 2019 |
|
V.SELVAKUMAR Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT RAJ
|
July 16, 2019 |
|
V.SELVAM Vs. STATE ELECTION COMMISSIONER
|
June 10, 2019 |
|
V.SELVAM Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
November 28, 2019 |
|
V.SELVARAJ Vs. SECRETARY TO GOVERNMENT
|
April 30, 2019 |
|
V.SENTHILKUMAR Vs. SUPERINTENDENT OF POLICE
|
November 5, 2019 |
|
V.SENTHILKUMAR Vs. STATE OF TAMIL NADU
|
February 22, 2019 |
|
V.SENTHILKUMAR Vs. DIRECTOR OF RURAL DEVELOPMEN
|
September 20, 2019 |
|
V.SHANMUGHASUNDARAM Vs. GOVERNMENT OF TAMILNADU
|
November 13, 2019 |
|
V.SHANMUGSUNDARAM Vs. SUPERINTENDENT OF POLICE
|
January 31, 2019 |
|
V.SHANTHI Vs. GOVERNMENT OF TAMIL NADU
|
April 9, 2019 |
|
V.SHANTHI Vs. STATE OF TAMIL NADU
|
November 20, 2019 |
|
V.SHEELA Vs. DISTRICT COLLECTOR
|
October 4, 2019 |
|
V.SIVAKUMAR Vs. STATE OF TAMIL NADU
|
June 26, 2019 |
|
V.SOUNDER RAJAN Vs. DEPUTY REGISTRAR OF CO-OP. SOCIETIES OFFICE
|
October 17, 2019 |
|
V.SRINIVASAN Vs. GOVERNMENT OF TAMIL NADU
|
April 3, 2019 |
|
V.SRINIVASAN Vs. COMMISSIONER OF INCOME TAX MADURAI
|
April 5, 2019 |
|
V.SUBASH Vs. STATE
|
February 15, 2019 |
|
V.SUBRAMANIAM Vs. SUPERINTENDENT OF POLICE
|
May 8, 2019 |
|
V.SUBRAMANIAN Vs. STATE
|
November 1, 2019 |
|
V.SUBRAMANIAN Vs. DIRECTOR TAMIL NADU FIRE AND RESCUE SERVICES DEPARTMENT
|
July 26, 2019 |
|
V.SUDALAIKAN Vs. REGIONAL PASSPORT OFFICER
|
January 18, 2019 |
|
V.SUGUNA Vs. V.PALANISAMY
|
April 2, 2019 |
|
V.SUNDAR Vs. COMMISSIONER
|
January 25, 2019 |
|
V.SUNDARRAJ Vs. VENMATHI
|
November 8, 2019 |
|
V.SURESH BABU Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
|
July 5, 2019 |
|
V.SWATHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 4, 2019 |
|
V.TEEBAN Vs. UNDER SECRETARY(DP &AR)DEPARTMENT
|
February 11, 2019 |
|
V.THAMILARASI Vs. GOVERNMENT OF TAMIL NADU
|
November 13, 2019 |
|
V.THAMILVENDAN
Vs. EXECUTIVE ENGINEER
|
November 29, 2019 |
|
V.THANGAMANI Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED
|
July 16, 2019 |
|
V.V.V & SONS EDIBLE OILS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1
|
October 10, 2019 |
|
V.V.V & SONS EDIBLE OILS LTD Vs. SRI ANJANEYA DETERGENT
|
January 29, 2019 |
|
V.VALARMATHI Vs. BRANCH MANAGER, TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD.
|
December 5, 2019 |
|
V.VEERASAMY Vs. JOINT REGISTRAR TRIPLICANE URBAN CO-OPERATIVE SOCIETY
|
April 1, 2019 |
|
V.VELMURUGAN Vs. STATE OF TAMILNADU
|
June 3, 2019 |
|
V.VELU Vs. CHENNAKRISHNAN
|
March 22, 2019 |
|
V.VELUSAMY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 10, 2019 |
|
V.VENKATESAN Vs. STATE REPRESENTED BY
|
March 28, 2019 |
|
V.VENNILA Vs. GOVERNMENT OF TAMIL NADU
|
November 15, 2019 |
|
V.VIJAYAKUMAR Vs. M.RADHA
|
August 20, 2019 |
|
V.VIMAL Vs. DISTRICT COLLECTOR
|
April 1, 2019 |
|
V3 AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS CHENNAI II
|
March 18, 2019 |
|
VADAMALAYAN MEDI PHARMA Vs. COMMERCIAL TAX OFFICER
|
April 5, 2019 |
|
VADIM INFRASTRUCTURE PRIVATE LIMITED Vs. EMPLOYEES' PROVIDENT FUND ORGANISATION
|
July 12, 2019 |
|
VADIVEL MURUGAN Vs. REVENUE DIVISIONAL OFFICER
|
August 27, 2019 |
|
VADIVELU NATESHAN Vs. UNION OF INDIA
|
July 2, 2019 |
|
VAI PALANISAMY Vs. UNION OF INDIA
|
June 26, 2019 |
|
VAIKO Vs. CITY PUBLIC PROSECUTOR
|
June 20, 2019 |
|
VAISHNAVI OVERSEAS Vs. COMMERCIAL TAX OFFICER ROVING SQUAD-III
|
October 4, 2019 |
|
VAITHILINGA ASARI (DIED) Vs. SIVAPRAGAS CHETTIAR (DIED)
|
March 18, 2019 |
|
VAITHIYAKKANNU Vs. STATE
|
July 26, 2019 |
|
VAITHIYANATHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
February 15, 2019 |
|
VALAMBAL Vs. MATHI
|
September 12, 2019 |
|
VALERIAN FERNANDES Vs. INSPECTOR OF POLICE
|
November 14, 2019 |
|
VALLI Vs. DIRECTOR OF SCHOOL EDUCATION
|
March 15, 2019 |
|
VALLIAMMAL Vs. PALANISAMY
|
November 21, 2019 |
|
VALLIKANNU Vs. STATE
|
July 5, 2019 |
|
VALLIKANNU NAGARAJAN AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 7, 2019 |
|
VALLUVAR GURUKULAM Vs. BHARATH PETROLEUM CORPORATION LTD
|
April 26, 2019 |
|
VALSA JOSE Vs. V B CHANDRAN
|
September 4, 2019 |
|
VALUTHUR GAS TURBINE POWER STATION Vs. JOINT DIRECTOR OF INDUSTRIAL SAFETY AND HEALTH
|
July 2, 2019 |
|
VAMADEVAN NAIR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 10, 2019 |
|
VANAJA Vs. DEPUTY SUPERINTENDENT OF POLICE (LAW & ORDER) BARGUR, KRISHNAGIRI
|
February 22, 2019 |
|
VANAJA Vs. S.SANKARA NARAYANAN
|
February 23, 2019 |
|
VANATHI Vs. A.ANANDAKUMAR
|
January 10, 2019 |
|
VANI SEKAR Vs. COMMISSIONER
|
February 13, 2019 |
|
VANITHA Vs. SECRETARY TO THE GOVERNMENT
|
August 29, 2019 |
|
VANITHA MARY Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
April 8, 2019 |
|
VANJEESWARI Vs. STATE
|
October 23, 2019 |
|
VARADHARAJ Vs. SAKTHIVEL
|
August 2, 2019 |
|
VARALAKSHMI COMPANY Vs. STATE OF TAMIL NADU
|
June 4, 2019 |
|
VARAPRASAD Vs. STATE
|
September 5, 2019 |
|
VARATHARAJA BOOBATHY Vs. DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE, KANYAKUMARI DISTRICT
|
June 25, 2019 |
|
VARDARIA EXPORTERS Vs. JOINT DIRECTOR OF FOREIGN TRADE
|
November 14, 2019 |
|
VARI MULTIPLAST INDIA(P) LTD. Vs. V.KUMUDHA
|
November 15, 2019 |
|
VARNALAKSHMI INDUSTRITES(P)LIMITED Vs. UNION OF INDIA
|
November 11, 2019 |
|
VARUN MANIAN Vs. STATE
|
May 8, 2019 |
|
VASAN EYE CARE HOSPITAL Vs. STATE
|
April 4, 2019 |
|
VASAN HEALTHCARE P . LTD . Vs. ADDITIONAL COMMISSIONER OF INCOME TAX CENTRAL RANGE-2
|
February 5, 2019 |
|
VASANTHA KUMAR Vs. STATE
|
September 9, 2019 |
|
VASANTHA KUMAR @ VEER VASANTHAKUMAR Vs. DIRECTOR
|
January 3, 2019 |
|
VASANTHI Vs. K BALASINGH, S/O KRISHNAN
|
July 24, 2019 |
|
VASUDEVAN MAHESWARAN Vs. UNION OF INDIA
|
October 17, 2019 |
|
VASUMATHI H SHAH Vs. PUSHPA RAJU
|
April 12, 2019 |
|
VED PRAKASH (AUTHORIZED REPRESENTATIVE) Vs. P.PONRAM, MANAGING PARTNER
|
January 8, 2019 |
|
VEDANAYAKI Vs. C V NARAYANASAMY (DECEASED)
|
February 4, 2019 |
|
VEDANTA ACADEMY Vs. STATE OF TAMIL NADU
|
June 10, 2019 |
|
VEDANTA LIMITED Vs. SGS INDIA PRIVATE LIMITED
|
August 2, 2019 |
|
VEDANTA LIMITED Vs. UNION OF INDIA AND ORS.
|
April 29, 2019 |
|
VEDANTA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 22, 2019 |
|
VEDANTA LIMITED Vs. COMMISSIONER OF CUSTOMS (DRAWBACK),
|
October 31, 2019 |
|
VEDANTA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 28, 2019 |
|
VEDI Vs. STATE
|
January 22, 2019 |
|
VEDIAPPAN Vs. JEYAPAL
|
January 7, 2019 |
|
VEERA SIVAJI VIDHYALAYA MATRICULATION HIGHER SECONDARY SCHOOL Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
November 4, 2019 |
|
VEERABADRAN Vs. PARAMATHAL
|
September 17, 2019 |
|
VEERALAKSHMI Vs. INSPECTOR OF POLICE K.PUDHUR
|
April 1, 2019 |
|
VEERAMMAL Vs. N.M.KALIANNAN
|
June 13, 2019 |
|
VEERAN Vs. STATE
|
October 25, 2019 |
|
VEERAPPA GOUNDER Vs. SARASWATHI
|
January 2, 2019 |
|
VEERAPPAN Vs. CAUVERY
|
February 25, 2019 |
|
VEERAPPAN Vs. KUPPAYEE
|
March 1, 2019 |
|
VEERAPPAN Vs. STATE
|
March 1, 2019 |
|
VEERAPPAN Vs. MATHAPPAN
|
November 18, 2019 |
|
VEERASAMY Vs. STATE
|
March 4, 2019 |
|
VEISA TECHNOLOGIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 27, 2019 |
|
VELAN @ VELANDI @ PONNAN Vs. SOUNDARARAJAN
|
July 22, 2019 |
|
VELANDASAMY @ VEL KONDASAMY Vs. VIDHYABHARATHI
|
April 15, 2019 |
|
VELAR ENGINEERING WORKS PVT. LTD. Vs. AUTHORIZED OFFICER/CHIEF MANAGER, INDIAN BANK
|
September 5, 2019 |
|
VELLAIAMMAL Vs. SUB-REGISTRAR
|
November 11, 2019 |
|
VELLAICHAMY Vs. STATE
|
November 6, 2019 |
|
VELLAIMMAL Vs. INSPECTOR OF POLICE
|
November 8, 2019 |
|
VELLAISAMY Vs. P. SUBRAMANIAN
|
August 28, 2019 |
|
VELLAIYANGIRI Vs. STATE
|
July 4, 2019 |
|
VELLANKANI(M/45) Vs. STATE REPRESENTED BY INSPECTOR OF POLICE CANTONMENT POLICE STATION TRICHY DISTRICT
|
October 16, 2019 |
|
VELLAPANDI Vs. STATE
|
September 24, 2019 |
|
VELLORE INSTITUTE OF TECHNOLOGY Vs. SECRETARY
|
January 31, 2019 |
|
VELMANI Vs. STATE
|
August 26, 2019 |
|
VELMURUGAN Vs. INDIRA GANDHI
|
October 18, 2019 |
|
VELMURUGAN Vs. STATE REP BY, INSPECTOR OF POLICE
|
August 30, 2019 |
|
VELPANDI Vs. STATE
|
November 15, 2019 |
|
VELPANDIAN Vs. STATE
|
September 16, 2019 |
|
VELU Vs. JUNIOR ENGINEER
|
December 5, 2019 |
|
VELU TRADERS Vs. COMMISSIONER OF CUSTOMS
|
March 18, 2019 |
|
VELUCHAMY Vs. AATHIMOOLATHEVAR
|
December 9, 2019 |
|
VENDHAR MOVIES Vs. JOINT DIRECTOR DIRECTORATE GENERAL OF GST INTELLIGENCE
|
April 16, 2019 |
|
VENKATA DILIP KUMAR Vs. COMMISSIONER OF INCOME TAX
|
November 5, 2019 |
|
VENKATAPPA GOUNDER Vs. RAMESH
|
June 24, 2019 |
|
VENKATARAMAN KRUSHNAMURTHY Vs. UNION OF INDIA
|
July 1, 2019 |
|
VENKATARAMANUJAM Vs. STATE
|
January 2, 2019 |
|
VENKATASUBRAMANIHABIBULLAH Vs. DISTRICT COLLECTORINSPECTOR
|
January 11, 2019 |
|
VENKATESAN Vs. DISTRICT COLLECTOR
|
September 26, 2019 |
|
VENKATESAN Vs. E. MOORTHY
|
December 20, 2019 |
|
VENKATESAN Vs. STATE: INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, CHENNAI
|
July 17, 2019 |
|
VENKATESAN Vs. DISTRICT COLLECTOR, TRICHY DISTRICT
|
February 18, 2019 |
|
VENKATESH Vs. INSPECTOR OF POLICE, NIB CID POLICE STATION, SALEM DISTRICT
|
August 21, 2019 |
|
VENKATESH Vs. INSPECTOR OF POLICE
|
November 8, 2019 |
|
VENKATESH Vs. STATE, REP BY INSPECTOR OF POLICE, NIB CID, SALEM DISTRICT
|
March 13, 2019 |
|
VENKATESH Vs. STATE OF TAMIL NADU
|
October 4, 2019 |
|
VENKATESH COKE AND POWER LTD. Vs. OTTO INDIA PVT. LTD.
|
February 19, 2019 |
|
VENKATESH, S/O PARTHASARATHY Vs. STATE BY INSPECTOR OF POLICE
|
April 3, 2019 |
|
VENKATESHWARA EDUCATIONAL Vs. REGISTRAR
|
May 11, 2019 |
|
VENKATESWARA ASSOCIATES Vs. CHIEF MANAGER AND AUTHORISED OFFICER
|
November 18, 2019 |
|
VENKUSAH Vs. BASKARAN
|
September 20, 2019 |
|
VENU NAIDU Vs. G. MYTHILA
|
January 24, 2019 |
|
VENUGOPAL FIBRE INDUSTRIES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
December 18, 2019 |
|
VENUS HOME APPLIANCES (P) LTD. Vs. S.RAJAGOPAL
|
November 21, 2019 |
|
VESTAS WIND TECHNOLOGY INDIA PRIVATE LIMITED Vs. M.ARUL PRAKASAM
|
April 5, 2019 |
|
VETRI AANGAPPAN JAYACHANDRAN Vs. UNION OF INDIA
|
September 6, 2019 |
|
VETRI MAHALIR SELF HELP GROUP Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
|
August 7, 2019 |
|
VETRIVEL Vs. STATE
|
November 5, 2019 |
|
VETRIVEL Vs. INSPECTOR OF POLICE
|
November 11, 2019 |
|
VETRIVELAN Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT, TRICHY
|
November 13, 2019 |
|
VGN DEVELOPERS P LTD Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
October 4, 2019 |
|
VIACOM 18 MEDIA PRIVATE LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED
|
January 30, 2019 |
|
VICTOR BALASINGH Vs. DAVID RAJA
|
June 17, 2019 |
|
VICTORIA ARULDOSS Vs. TAHSILDAR
|
October 1, 2019 |
|
VICTORIA TECHNICAL INSTITUTE Vs. INCOME TAX OFFICER (EXEMPTIONS) WARD-1
|
September 17, 2019 |
|
VIDHYA Vs. SARASWATHI
|
November 18, 2019 |
|
VIDHYAYINI Vs. SELVAM
|
April 24, 2019 |
|
VIDYAA HARI IYER Vs. R. GOPALAKRISHNAN
|
September 24, 2019 |
|
VIDYAA HARI IYER Vs. METALLIC BELLOWS INDIA PVT. LTD.
|
August 26, 2019 |
|
VIGNESH Vs. STATE
|
December 20, 2019 |
|
VIGNESH ENTERPRISES Vs. CUSTOMS EXCISE SERVICE TAX APPELLATE TRIBUNAL
|
September 26, 2019 |
|
VIGNESH FURNITURE Vs. STATE TAX OFFICER ROYAPETTAH ASSESSMENT CIRCLE
|
August 2, 2019 |
|
VIGNESHPRABHU Vs. PARAMESHWARI
|
October 1, 2019 |
|
VIGNESWARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
November 21, 2019 |
|
VIJAY Vs. STATE OF TAMILNADU
|
May 9, 2019 |
|
VIJAY INSTITUTE OF MANAGEMENT Vs. REGISTRAR ANNA UNIVERSITY
|
June 6, 2019 |
|
VIJAY SHANTHI BUILDERS LIMITED Vs. TAMIL NADU ELECTRICITY GENERATION & DISTRIBUTION COMPANY LIMITED
|
August 28, 2019 |
|
VIJAY SURANA Vs. UNION OF INDIA
|
September 10, 2019 |
|
VIJAY TANKS & VESSELS LIMITED Vs. SIMPLEX INFRASTRUCTURE LIMITED
|
August 1, 2019 |
|
VIJAYA @ VIJAYALAKSHMI Vs. POOSARI
|
February 22, 2019 |
|
VIJAYA KUMAR Vs. SECRETARY, DEPARTMENT OF PRISONS
|
June 18, 2019 |
|
VIJAYAKANTH Vs. STATE
|
December 20, 2019 |
|
VIJAYAKUMAR Vs. STATE
|
November 7, 2019 |
|
VIJAYAKUMAR Vs. STATE
|
October 24, 2019 |
|
VIJAYAKUMAR G.DHAS Vs. REGISTRAR ANNA UNIVERSITY
|
April 30, 2019 |
|
VIJAYALAKSHMI Vs. INSPECTOR OF POLICE
|
January 18, 2019 |
|
VIJAYALAKSHMI Vs. STATE
|
September 4, 2019 |
|
VIJAYALAKSHMI Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, CHENNAI & OTHERS
|
September 25, 2019 |
|
VIJAYALAKSHMI Vs. DEPUTY GENERAL OF POLICE
|
February 22, 2019 |
|
VIJAYALAKSHMI Vs. DHANAPAL CHETTIAR
|
April 12, 2019 |
|
VIJAYALAKSHMI GINNING FACTORY Vs. SYNDICATE BANK
|
December 20, 2019 |
|
VIJAYAN Vs. SECRETARY TO THE GOVERNMENT
|
July 9, 2019 |
|
VIJAYARAGAVAN K (MINOR) Vs. UNION OF INDIA
|
November 7, 2019 |
|
VIJAYRAJ SURANA Vs. BHIMA JEWELLERY
|
August 22, 2019 |
|
VIJAYRAJ SURANA Vs. SURANA CORPORATION LIMITED
|
April 29, 2019 |
|
VIJI JOSEPH Vs. P.CHANDER
|
April 26, 2019 |
|
VIKAS ACADEMY Vs. INCOME TAX OFFICER
|
September 16, 2019 |
|
VIKAS SUBMERSIBLE SPARES Vs. ASSISTANT COMMISSIONER
|
June 24, 2019 |
|
VIKRAM RAMAKRISHNAN Vs. SECRETARY
|
January 21, 2019 |
|
VIKRAM RAMAKRISHNAN Vs. SECRETARY, MINISTRY OF HUMAN RESOURCE & DEVELOPMENT (HRD)
|
August 1, 2019 |
|
VILLUPURAM DISTRICT LOADING EMPLOYEES' UNION Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
June 13, 2019 |
|
VINAYAGAR CHATHURTHI MADHYAKUZHU Vs. S. SUDALAIYANDI
|
June 28, 2019 |
|
VINAYAGAR SPINNING MILLS Vs. COMMERCIAL TAX OFFICER
|
October 4, 2019 |
|
VINCENT FREDERICK Vs. UNION OF INDIA
|
July 17, 2019 |
|
VINCENT RAJA Vs. STATE
|
December 11, 2019 |
|
VINOD BHATLA Vs. MATRIMONY COM (PREVIOUSLY KNOWN AS CONSIM INFO PRIVATE LTD
|
August 8, 2019 |
|
VINODH JAYACHANDRAN Vs. POORANI.C
|
November 7, 2019 |
|
VINODH KUMAR @ VINOD KUMAR KAKUMANU Vs. UNION OF INDIA
|
November 28, 2019 |
|
VINOTH Vs. GOVERNMENT OF TAMIL NADU
|
March 27, 2019 |
|
VINOTH JEBA ASIT Vs. STATE
|
October 21, 2019 |
|
VINOTH KUMAR Vs. STATE OF TAMIL NADU, REP. BY ITS INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
July 9, 2019 |
|
VINOTH KUMAR Vs. THE STATE REP. BY THE INSPECTOR OF POLICE
|
August 27, 2019 |
|
VIOLET Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT
|
July 25, 2019 |
|
VIRGO POLYMERS (INDIA) LTD Vs. AMBADI ENTERPRISES LTD
|
September 17, 2019 |
|
VIRUDHUNAGAR DISTRICT EX-SERVICEMEN'S ASSOCIATION Vs. DISTRICT COLLECTOR
|
May 22, 2019 |
|
VIRUTHAMBAL Vs. PARIMELAZAGAN
|
June 3, 2019 |
|
VISAKA INDUSTRIES LIMITED Vs. BHADRESHWAR VIDYUT PRIVATE LIMITED
|
March 18, 2019 |
|
VISAYARAMAN RAMADOSS SASIKALA Vs. UNION OF INDIA
|
October 30, 2019 |
|
VISHAL MALLEABLES LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
|
June 24, 2019 |
|
VISHWA HINDU VIDYA KENDRA Vs. COMMISSIONER
|
February 26, 2019 |
|
VISHWANATH M. PAI Vs. CORPORATION BANK
|
April 11, 2019 |
|
VISWANATHAN Vs. GURUMURTHY
|
June 26, 2019 |
|
VISWANATHAN Vs. DISTRICT EDUCATIONAL OFFICER
|
August 7, 2019 |
|
VISWANETHRA AGENCIES Vs. PRESIDING OFFICER
|
November 5, 2019 |
|
VIVEKANANDAN AND ORS. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
December 17, 2019 |
|
VR.LAKSHMANAN Vs. THE ADDITIONAL DIRECTOR
|
March 22, 2019 |
|
VR.LAKSHMANAN Vs. ADDITIONAL DIRECTOR, INDUSTRIAL SAFETY AND HEALTH DEPARTMENT
|
May 8, 2019 |
|
VSG EXPORTS PVT. Vs. COMMISSIONER OF CUSTOMS
|
April 2, 2019 |
|
VST BLUE METALS Vs. STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVT. COMMERCIAL TAXES DEPARTMENT
|
September 19, 2019 |
|
W.PONNUTHAI Vs. PONRUBY MERCY
|
July 24, 2019 |
|
W.S.T. & D. LTD. Vs. INSPECTOR GENERAL OF REGISTRATION, CHIEF CONTROLLING REVENUE AUTHORITY
|
September 16, 2019 |
|
WAYMARK CONTAINER FREIGHT STATION PVT LTD Vs. UNION OF INDIA
|
August 22, 2019 |
|
WEST ASIA EXPORTS & IMPORTS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE III(3)
|
March 11, 2019 |
|
WILLIAMSON MAGOR & CO LTD Vs. UNION OF INDIA REP BY ITS SECRETARY DEPARTMENT OF REVENUE
|
January 2, 2019 |
|
WILLIAMSON MAGOR AND COMPANY LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE PROSECUTION
|
November 13, 2019 |
|
WIPRO LIMITED Vs. SUPERINTENDENT ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
March 15, 2019 |
|
WITTHAL INTERNATIONAL PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS
|
January 25, 2019 |
|
WON JIMOON Vs. UNION OF INDIA
|
October 18, 2019 |
|
WOOD CREEK RESIDENTS WELFARE ASSOCIATION Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
April 10, 2019 |
|
WOOD N CRAFT Vs. STATE TAX OFFICER (THE COMMERCIAL TAX OFFICER)
|
February 1, 2019 |
|
WORLDPART LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
August 30, 2019 |
|
X Vs. STATE
|
June 19, 2019 |
|
XAVIER Vs. FATHIMA MARY
|
August 27, 2019 |
|
XS REAL PROPERTIES PVT. LTD. Vs. ANAITHU VIVASAYA SAGUPADI PAYIRKAL URPATH VIVASAYIGAL SANGAM
|
February 14, 2019 |
|
Y AKBAR AHMED Vs. SECRETARY HOME DEPARTMENT, GOVERNMENT OF TAMILNADU
|
April 3, 2019 |
|
Y ANKINEEDU PRASAD REP BY HIS POWER OF ATTORNEY Vs. INSPECTOR GENERAL OF POLICE,CBCID GUINDY INDUSTRIAL ESTATE, CHENNAI
|
March 12, 2019 |
|
Y VIDUSHA (MINOR) Vs. STATE OF TAMIL NADU
|
July 23, 2019 |
|
Y. CHAKRAVARTHI Vs. MANAGING DIRECTOR, THE COTTON CORPORATION OF INDIA LTD.
|
July 3, 2019 |
|
Y. VIDUSHA (MINOR) Vs. STATE OF TAMIL NADU
|
July 23, 2019 |
|
Y.ANTONY Vs. K.JAGADEESAN
|
July 25, 2019 |
|
Y.L. VEERABADRA Vs. A. MOHAMMED FAROOK
|
March 20, 2019 |
|
YAKUB Vs. DISTRICT COLLECTOR
|
January 28, 2019 |
|
YASIN AHAMED Vs. UNION OF INDIA
|
June 18, 2019 |
|
YASMIN Vs. STATE
|
November 5, 2019 |
|
YENNES INFOTEC (P) LIMITED Vs. THE MANAGING DIRECTOR, ENOAH ISOLUTION PVT. LTD. AND ORS.
|
November 5, 2019 |
|
YES & YES HI-TECH PROMOTERS Vs. THE COMMISSIONER OF CENTRAL
|
February 5, 2019 |
|
YMCA COLLEGE OF PHYSICAL EDUCATION Vs. COMMISSIONER OF POLICE, CHENNAI
|
August 6, 2019 |
|
YOGESH J SHAH Vs. MADRAS JEWELLERS & DIAMOND MERCHANTS ASSOCIATION
|
October 7, 2019 |
|
YOUNG BRAND APPAREL PVT. LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 31, 2019 |
|
YOUNG MENS CLUB Vs. SUPERINTENDENT OF POLICE
|
December 13, 2019 |
|
YUVARAJ Vs. STATE
|
November 5, 2019 |
|
ZAHURUDDIN Vs. HAJIPURA JAMAATH
|
July 11, 2019 |
|
ZAIMUNNISA Vs. M. BABULAL
|
April 10, 2019 |
|
ZEE LABORATORIES Vs. TAMIL NADU MEDICAL SERVICES CORPORATION LTD
|
February 20, 2019 |
|
ZEENATH BEEVI Vs. M D SHANAVAS SADIQ BASHA
|
March 18, 2019 |
|
ZEENATH BEGAM Vs. MOHAMMED NASIMUDDIN, I.A.S
|
March 7, 2019 |
|
ZOOM INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
April 2, 2019 |
|
ZUBAIDHA STORES Vs. K.PONNUSWAMY
|
April 11, 2019 |
|
ZYLOG SYSTEMS LIMITED, Vs. INCOME TAX OFFICER
|
April 23, 2019 |
LOGIN