|
3E INFOTECH Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
June 28, 2018 |
|
7TH CHANNEL COMMUNICATIONS Vs. ROJA COMBINES
|
March 16, 2018 |
|
A AATHIYAN Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU, SECRETARIAT
|
April 24, 2018 |
|
A ABDUL KADER @ A BABU Vs. JAMIAH MAJID, AMBUR
|
July 18, 2018 |
|
A AKKIM Vs. SECRETARY TO GOVERNMENT MINICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
July 25, 2018 |
|
A ALEXANDER Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 17, 2018 |
|
A ANANDAKUMAR Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT, NUNGAMBAKKAM, CHENNAI
|
April 18, 2018 |
|
A ANANDHI Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, CHENNAI
|
November 23, 2018 |
|
A ANBAZHAGAN Vs. PRINCIPAL POLICE TRAINING COLLEGE
|
March 20, 2018 |
|
A ANDI Vs. CHANDRA
|
March 20, 2018 |
|
A ANJI KUMAR Vs. CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
July 17, 2018 |
|
A ANSAR BABU Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
June 26, 2018 |
|
A ANTONY RAMESH Vs. SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT
|
April 5, 2018 |
|
A ARJUNAN Vs. COMPETENT AUTHORITY
|
July 9, 2018 |
|
A ARTHI KIRUTHIKA Vs. V VISALAKSHMI
|
June 5, 2018 |
|
A ARUMUGA NAINAR Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
March 8, 2018 |
|
A ARUMUGAM Vs. DISTRICT ELECTION OFFICER FOR CO-OPERATIVE SOCIETIES
|
April 5, 2018 |
|
A ASHA RANI @ SHEELA Vs. P RAMESH
|
June 25, 2018 |
|
A ASHOK KUMAR Vs. CITY UNION BANK
|
July 17, 2018 |
|
A ASWINSOLOMON Vs. R KAVIRAJ
|
June 18, 2018 |
|
A AZHAGARSAMY Vs. NACHIYAPPA GNANADESIGAR (DIED)
|
August 23, 2018 |
|
A B GOVARDHAN Vs. P RAGOTHAMAN
|
July 12, 2018 |
|
A B JEEVA Vs. DIRECTOR OF LEGAL STUDIES
|
October 8, 2018 |
|
A B NATARAJAN Vs. S MALA
|
August 2, 2018 |
|
A BABU Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
|
October 10, 2018 |
|
A BALAKRISHNAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 23, 2018 |
|
A BALAKRISHNAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED
|
February 19, 2018 |
|
A BALU Vs. DIRECTOR, TOWN AND COUNTRY PLANNING
|
June 7, 2018 |
|
A BALUSAMY Vs. V MUTHULAKSHMI
|
August 3, 2018 |
|
A BAMA @ SATHIYA BAMA Vs. REVENUE DIVISIONAL OFFICER, PADMANABHAPURAM, KANYAKUMARI DISTRICT
|
March 23, 2018 |
|
A BASKARAN Vs. STATE OF TAMILNADU
|
January 18, 2018 |
|
A BOOMINATHAN Vs. SUPERINTENDENT OF POLICE
|
February 13, 2018 |
|
A C MURUGESAN Vs. C VELUCHAMY
|
July 26, 2018 |
|
A CHANDRASEKARAN Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE
|
July 9, 2018 |
|
A CHINNAMMAL Vs. DIRECTOR OF SCHOOL EDUCATION
|
September 24, 2018 |
|
A CHINNASAMY FORMERLY TAHSILDAR Vs. STATE OF TAMIL NADU
|
June 12, 2018 |
|
A CHRISTIAN MARIABATRISA Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU
|
March 7, 2018 |
|
A D PADMASINGH ISAAC Vs. HARSHIKA FOOD PRODUCTS
|
March 14, 2018 |
|
A D PADMASINGH ISAAC Vs. AACHI MESS
|
March 14, 2018 |
|
A D PADMASINGH ISAAC TRADING AS AACHI SPICES AND FOODS Vs. EASTERN CONDIMENTS PVT LTD
|
October 26, 2018 |
|
A D PADMASINGH ISAAC TRADING AS AACHI SPICES AND FOODS Vs. A GIRIDHARAN PROPRIETOR OF DHARSHIKA FOOD PRODUCT
|
September 7, 2018 |
|
A D PADMASINGH ISSAC Vs. AACHI APPALAM
|
September 26, 2018 |
|
A D PRABHUKAANT Vs. PRINCIPAL SECRETARY/COMMISSIONER OF REVENUE ADMINISTRATION
|
February 1, 2018 |
|
A DAKSHAYINI Vs. TAMIL NADU HOUSING BOARD
|
June 22, 2018 |
|
A DEENADAYALAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
January 23, 2018 |
|
A DEEPIKA Vs. BRANCH MANAGER, STATE BANK OF INDIA
|
July 25, 2018 |
|
A DHANASEKARAN Vs. P S SHIVAKUMAR
|
August 2, 2018 |
|
A DHARMALINGAM Vs. T SELVI
|
August 21, 2018 |
|
A DHAVAMARY Vs. R LAKSHMANAN
|
July 9, 2018 |
|
A DURAIKANNU PADAYACHI Vs. MANI PADAYACHI
|
July 2, 2018 |
|
A ELANCHEZHIAN Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, FORT ST GEORGE, CHENNAI
|
January 25, 2018 |
|
A ELANGO Vs. STATE, REP BY INSPECTOR OF POLICE DHARAPURAM POLICE STATION, ERODE DISTRICT
|
October 4, 2018 |
|
A EPSY Vs. S SARASU
|
March 15, 2018 |
|
A FARHANA BEGUM Vs. KATARIA AUTOMOBILES LTD
|
February 22, 2018 |
|
A FAZLUDEEN Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
March 28, 2018 |
|
A FELIX RAJAMANICKAM Vs. COMMISSIONER FOR MUNICIPAL ADMINISTRATION
|
February 22, 2018 |
|
A G VENKATACHALAM Vs. P GANESAN
|
June 28, 2018 |
|
A GANAPATHY Vs. R PERIYA GOUNDER (DECEASED)
|
June 18, 2018 |
|
A GANESAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT & FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
|
April 12, 2018 |
|
A GANESAN Vs. KRISHNAN
|
April 26, 2018 |
|
A GOPAL RAO @ VIJAY GOPAL RAO Vs. STATE
|
March 20, 2018 |
|
A GOVINDARAJ Vs. STATE, REPRESENTED BY ITS SECRETARY TO GOVT
|
October 8, 2018 |
|
A GOWRISANKAR Vs. SALE OFFICER / HANDLOOM INSPECTOR
|
January 18, 2018 |
|
A HAYATH BASHA Vs. DISTRICT COLLECTOR, SINGARAVELAN MALIGAI,
|
April 13, 2018 |
|
A IYYANAR Vs. DISTRICT COLLECTOR
|
February 27, 2018 |
|
A JAFFARULLAH Vs. GOVERNMENT OF TAMIL NADU
|
May 10, 2018 |
|
A JANAKI Vs. S B RAJASUNDARAM
|
February 22, 2018 |
|
A JAYABAL Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION - I) LTD
|
March 5, 2018 |
|
A JAYAPAL Vs. DISTRICT COLLECTOR, NAMAKKAL DISTRICT
|
February 2, 2018 |
|
A JAYAPAL Vs. STATE
|
October 12, 2018 |
|
A JOHN Vs. VASANTHI
|
August 21, 2018 |
|
A JOHN VINCENT Vs. GOVERNMENT OF TAMIL NADU
|
August 2, 2018 |
|
A K HAMZA Vs. GENERAL MANAGER SOUTHERN RAILWAY PARK TOWN
|
April 18, 2018 |
|
A K K BASKARAN Vs. JEYAKUMAR
|
April 11, 2018 |
|
A K PAPER PRODUCTS PVT LTD Vs. CHAIRMAN CENTRAL BOARD OF EXCISE & CUSTOMS
|
September 11, 2018 |
|
A K S MOHAMED NAZAR Vs. N M NOORUL AMEEN
|
March 16, 2018 |
|
A K SUBBIAN (DIED) Vs. S S SUBBAIAN
|
July 18, 2018 |
|
A KAKKAPPAN (DIED) Vs. KARUPPAYEE AMMAL
|
September 18, 2018 |
|
A KALIMUTHU Vs. STATE
|
March 9, 2018 |
|
A KANDASAMY Vs. STATE
|
January 11, 2018 |
|
A KARTHIKEYAN Vs. V MANIVANNAN
|
February 7, 2018 |
|
A KARUNANITHI Vs. DISTRICT COLLECTOR, TIRUCHIRAPALLI DISTRICT
|
June 22, 2018 |
|
A KARUPPIAH Vs. COMMISSIONER MUNICIPAL OFFICE SIVAKASI MUNICIPALITY
|
February 15, 2018 |
|
A KESAVAN Vs. MADURAI KAMARAJ UNIVERSITY REP THROUGH ITS REGISTRAR
|
January 31, 2018 |
|
A KHADER MOHIDEEN Vs. MANAGING DIRECTOR CHENNAI METROWATER SUPPLY AND SEWERAGE BOARD
|
February 2, 2018 |
|
A KHAJA KHALANDAR Vs. DIRECTOR GENERAL OF POLICE
|
March 16, 2018 |
|
A KUMAR Vs. R ANAND
|
March 20, 2018 |
|
A KUMARAN Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
|
February 26, 2018 |
|
A KUMARAPPAN Vs. COMMISSIONER OF INCOME TAX - I, TIRUCHIRAPPALLI
|
April 26, 2018 |
|
A LASER Vs. M GANAPATHY
|
September 27, 2018 |
|
A M AHAMED & CO REPRESENTED BY ITS GENERAL MANAGER, TUTICORIN Vs. COMMISSIONER OF CUSTOMS, TUTUICORIN
|
August 29, 2018 |
|
A M CONSTRUCTION Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL - II
|
February 8, 2018 |
|
A M RAJU Vs. STATE REP BY ITS SECRETARY TO GOVERNMENT
|
April 4, 2018 |
|
A M S AKBAR Vs. M LOGANATHAN
|
October 25, 2018 |
|
A M SIDDIQ @ ABUBAKKER Vs. STATE REP BY INSPECTOR OF POLICE
|
August 10, 2018 |
|
A M SRIDEVI KARUMARIAMMAN THIRUKOIL THIRUVERKADU Vs. C T VENKATASAMI NAIDU (DECEASED)
|
January 5, 2018 |
|
A MADESHWARAN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS SECRETARY
|
February 15, 2018 |
|
A MAHALINGAM Vs. P SUBBAIYAN
|
October 30, 2018 |
|
A MAHIMAIDAS Vs. P PARAMESWARI
|
December 18, 2018 |
|
A MANDJINY Vs. PONDICHERRY VETERINARY COLLEGE SOCIETY
|
January 31, 2018 |
|
A MANICKAM Vs. COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT
|
April 3, 2018 |
|
A MANIVEL Vs. SINTHIYA MALONI
|
August 16, 2018 |
|
A MANOHAR PRASAD Vs. PRASAD PRODUCTION PVT LTD , REP BY ITS MANAGING DIRECTOR A RAMESH PRASAD, CHENNAI
|
October 26, 2018 |
|
A MASILAMANI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY
|
April 12, 2018 |
|
A MISSIAMMA Vs. TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD
|
June 27, 2018 |
|
A MOHAMMADHI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
August 20, 2018 |
|
A MOHAMMED RABIK Vs. GOVERNMENT OF TAMIL NADU
|
July 27, 2018 |
|
A MOHAN (DIED) Vs. N MAHENDRAN
|
June 4, 2018 |
|
A MOHANDOSS Vs. P VIKASH KUMAR
|
August 1, 2018 |
|
A MUNUSAMY Vs. K MUNIAMMAL
|
October 26, 2018 |
|
A MURALI Vs. DEPUTY INSPECTOR GENERAL OF POLICE, KANCHEEPURAM RANGE, KANCHEEPURAM
|
September 27, 2018 |
|
A MURUGAN Vs. S KARTHICK
|
June 7, 2018 |
|
A MURUGESAN Vs. RAMASAMY
|
February 2, 2018 |
|
A MURUGESAN Vs. DISTRICT COLLECTOR
|
February 2, 2018 |
|
A MUTHUKRISHNAN Vs. DISTRICT REGISTRAR
|
January 3, 2018 |
|
A MUTHUKUMAR Vs. STATE OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY
|
March 20, 2018 |
|
A N CHANDRU Vs. R K KUPPUSAMY
|
January 18, 2018 |
|
A N NARAYANAN Vs. INCOME TAX OFFICER
|
April 9, 2018 |
|
A N SIVALINGAM Vs. NARAYANAN
|
June 4, 2018 |
|
A NARAYANASAMY Vs. A KESAVAN
|
October 29, 2018 |
|
A NATARAJAN Vs. P P M KANAGARAJ
|
March 9, 2018 |
|
A NATARAJAN (DIED) Vs. PAVAYEE
|
July 12, 2018 |
|
A NAZEEM Vs. COMMISSIONER, VILLUPURAM MUNICIPALITY
|
April 28, 2018 |
|
A NOORHAJAN BEEVI Vs. M CHAN BASHA
|
April 28, 2018 |
|
A P BHOORASAMY Vs. P SHANKAR
|
March 26, 2018 |
|
A P INTERNATIONAL Vs. V CREATIONS
|
January 2, 2018 |
|
A P LAVANYA Vs. P DINESHKUMAR
|
August 14, 2018 |
|
A P RANGA RAO Vs. S A M NAINA MOHAMED
|
March 23, 2018 |
|
A P SUBRAMANIAM Vs. JANAKI
|
July 11, 2018 |
|
A P TRAVELS AND TOURS (I) PVT LTD Vs. INDIAN OVERSEAS BANK, REP BY ITS AUTHORISED OFFICER
|
September 19, 2018 |
|
A PALANISAMY Vs. R KARTHICKUMAR
|
September 5, 2018 |
|
A PALANISAMY Vs. STATE INSPECTOR OF POLICE
|
January 5, 2018 |
|
A PALANIYANDI Vs. K MOOKKAN
|
October 26, 2018 |
|
A PANNEERSELVAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
|
August 9, 2018 |
|
A PANNEERSELVAM @ PANNER Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
September 11, 2018 |
|
A PAVADAISAMY Vs. STATE OF TAMIL NADU ADDITIONAL CHIEF SECRETARY, REPRESENTED BY COMMISSIONER OF LAND ADMINISTRATION
|
August 24, 2018 |
|
A PAVUN Vs. GOVERNMENT OF TAMIL NADU
|
April 12, 2018 |
|
A PRAKASH Vs. CHIEF ENGINEER
|
January 3, 2018 |
|
A PUNNIYAMURTHY Vs. SECRETARY TO GOVERNMENT
|
June 13, 2018 |
|
A PUVESNATHAN AND ANOTHER Vs. STATE GOVERNMENT OF TAMIL NADU
|
September 18, 2018 |
|
A R ALAGAR Vs. DISTRICT COLLECTOR
|
January 3, 2018 |
|
A R JAYACHANDRAN Vs. CHANDRAKALA @ J CHANDRA
|
January 2, 2018 |
|
A R MOULDS AND DIES INDIA PRIVATE LIMITED Vs. INTERNATIONAL ASSET RECONSTRUCTION COMPANY PVT LTD
|
April 17, 2018 |
|
A R RENGARAJ @ A R R RAJU Vs. ARANAMANAI RAMAN CHETTIAR CHATHIRAM
|
March 15, 2018 |
|
A R THANGAVEL Vs. DHANALAKSHMI
|
August 30, 2018 |
|
A R VIGNESHWARAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, HOME DEPARTMENT (POLICE), FORT ST GEORGE, CHENNAI
|
April 11, 2018 |
|
A RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
|
March 26, 2018 |
|
A RAJA Vs. K T DURAI KANNAN
|
March 19, 2018 |
|
A RAJA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
April 3, 2018 |
|
A RAJAGIRI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
April 11, 2018 |
|
A RAJAGOPAL CHETTIAR Vs. SRINIVASAN
|
July 12, 2018 |
|
A RAJAMANICKAM Vs. V SUBRAMANI
|
February 7, 2018 |
|
A RAJASEKAR Vs. COMMISSIONER CHIDAMBARAM MUNICIPALITY
|
April 6, 2018 |
|
A RAJENDRA Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
October 8, 2018 |
|
A RAJESHKUMAR Vs. J RAVICHANDRAN
|
April 25, 2018 |
|
A RAMA RAO Vs. GOVERNMENT OF TAMILNADU
|
April 12, 2018 |
|
A RAMACHANDRAN Vs. DIRECTOR OF TOWN PANCHAYAT, KURALAGAM
|
January 17, 2018 |
|
A RAMALINGAM Vs. STATE OF TAMIL NADU
|
July 9, 2018 |
|
A RAMALINGAM Vs. DISTRICT FOREST OFFICER
|
January 2, 2018 |
|
A RAMANATHAN Vs. SUKUMARAN BASKARAN
|
April 28, 2018 |
|
A RAMASAMY Vs. INSPECTOR OF POLICE
|
January 8, 2018 |
|
A RAMASAMY Vs. STATE
|
January 23, 2018 |
|
A RAMESH Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
March 21, 2018 |
|
A RANI Vs. UNITED INDIA INSURANCE CO LTD
|
March 19, 2018 |
|
A RATHANAVELPANDIAN Vs. K DEEPSHIKHA
|
February 28, 2018 |
|
A RATHINAM Vs. SECRETARY TO GOVERNMENT
|
April 18, 2018 |
|
A RATHINAVEL Vs. STATE OF TAMIL NADU
|
June 4, 2018 |
|
A S ANSAR Vs. A K ABDUL KAREEM
|
August 17, 2018 |
|
A S GUNASEKARAN Vs. STATE REP BY ITS SECRETARY, HOME DEPARTMENT
|
August 31, 2018 |
|
A S M ABDUL CADER & COMPANY Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
April 24, 2018 |
|
A S MAHBOOB BASHA Vs. TAMIL NADU WAKF BOARD, REP BY ITS CHIEF EXECUTIVE OFFICER
|
July 5, 2018 |
|
A S RAMESH Vs. STATE THROUGH, INSPECTOR OF POLICE
|
August 29, 2018 |
|
A S S SUBBIAH Vs. CARDAMOM PLANTERS ASSOCIATION COLLEGE SOCIETY THROUGH ITS SECRETARY
|
July 9, 2018 |
|
A SADAYAN Vs. DISTRICT COLLECTOR OF SALEM DISTRICT
|
March 19, 2018 |
|
A SANTHI Vs. G PANDU
|
September 11, 2018 |
|
A SARDAR KHAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
January 8, 2018 |
|
A SATHISHKUMAR Vs. INSPECTOR OF POLICE, CHENNIAMALAI POLICE STATION, CHENNIMALAI TALUK, ERODE DISTRICT
|
January 4, 2018 |
|
A SELVAN Vs. STATE THROUGH ASSISTANT COMMISSIONER OF POLICE, ANTI-DOWRY CELL
|
July 10, 2018 |
|
A SELVARAJ Vs. M DHANAKOTI
|
March 9, 2018 |
|
A SELVARAJ Vs. STATE
|
April 24, 2018 |
|
A SELVARAJ Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION, DHARMAPURI
|
June 19, 2018 |
|
A SELVARAJ Vs. S JAYASHREE W/O SENTHILKUMAR
|
June 7, 2018 |
|
A SELVARANI Vs. R JEGADEESAN
|
April 10, 2018 |
|
A SENTHIL KUMAR Vs. S HARICHANDRA BABU
|
January 31, 2018 |
|
A SENTHILKUMAR Vs. INSPECTOR OF POLICE CBI
|
March 16, 2018 |
|
A SENTHILVEL Vs. REGIONAL TRANSPORT AUTHORITY
|
July 16, 2018 |
|
A SETHURAMA SUBBAIAH Vs. THOMAS
|
October 3, 2018 |
|
A SHAFI MOHAMED KHAN Vs. SECRETARY
|
April 10, 2018 |
|
A SHAHUL HAMEED Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE
|
May 3, 2018 |
|
A SHAHUL HAMEED Vs. DIRECTOR
|
January 23, 2018 |
|
A SHAMEEM BEGUM Vs. M KUTHURATHULLAH
|
June 14, 2018 |
|
A SHANKERI Vs. PERSONAL ASSISTANT TO DISTRICT COLLECTOR, NOON MEAL SCHEME, THANJAVUR AND OTHERS
|
April 2, 2018 |
|
A SHANTHI Vs. SUPERINTENDING ENGINEER, TAMILNADU ELECTRICITY BOARD
|
July 18, 2018 |
|
A SIDIQ FATIMA Vs. A JAFFAR HAMEED
|
October 11, 2018 |
|
A SIKKANTHAR Vs. COMMISSIONER
|
January 25, 2018 |
|
A SIVAGURUNATHAN Vs. REGIONAL TRANSPORT AUTHORITY
|
April 9, 2018 |
|
A SIVAKUMAR Vs. CHIEF SECRETARY TO GOVERNMENT-CUM-CHAIRMAN
|
November 1, 2018 |
|
A SOWMYA NARAYANAN Vs. ASSISTANT COMMISSIONER
|
June 28, 2018 |
|
A SRIDEVI Vs. A P ARUN KUMAR @ KANNAN
|
July 11, 2018 |
|
A SRINIVASAN Vs. ADIVARAM CHOULTRY
|
March 28, 2018 |
|
A STEPHEN LOUIS SELVARAJ Vs. COMMISSIONER OF POLICE
|
January 24, 2018 |
|
A SUBRAMANIYAN Vs. LAKSHMI
|
August 10, 2018 |
|
A SUGUNA (MINOR) Vs. K SRINIVASAN
|
July 12, 2018 |
|
A SUMATHI JOSHVIN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 4, 2018 |
|
A SUNDARAM Vs. JOINT REGISTRAR OF COOP SOCIETIES
|
January 18, 2018 |
|
A SYED ABUTHAHIR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
June 20, 2018 |
|
A T KALYANI Vs. K J ROBERT (DECEASED) REP BY ITS PRESIDENT INTERNATIONAL CHURCH IN INDIA TRUST REP BY ITS LRS
|
December 5, 2018 |
|
A T M VEERARAGHAVAN Vs. V POONGUZHALI
|
September 14, 2018 |
|
A T MHAMMED ISMAIL Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
February 26, 2018 |
|
A TAMIZHSELVI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
|
July 24, 2018 |
|
A THANGAMMAL Vs. COMMISSIONER
|
February 14, 2018 |
|
A THANGAVELU Vs. PRESIDING OFFICER
|
January 25, 2018 |
|
A THANGAVELU Vs. MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD
|
June 14, 2018 |
|
A THENAPPAN Vs. INCOME TAX OFFICER
|
April 9, 2018 |
|
A THIRUMALAI Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
|
February 28, 2018 |
|
A THIRUVARANGAN Vs. COMMISSIONER, HINDU RELIGIOUS CHARITABLE ENDOWMENTS
|
April 19, 2018 |
|
A THOTTAN Vs. M ALAGAMMAL
|
June 11, 2018 |
|
A V S BALASUBRAMANIAN Vs. A V S GANESAN
|
October 12, 2018 |
|
A VAIGUNDAMANI Vs. R ANANDHI
|
March 12, 2018 |
|
A VARUSAI MOHAIDEEN Vs. DIRECTOR OF TOWN PANCHAYATS, KURALAGAM
|
July 4, 2018 |
|
A VASANTHAKUMARI Vs. M SATHEESH
|
July 9, 2018 |
|
A VELUSAMY Vs. SENIOR DIVISIONAL MANAGER, LIC OF INDIA
|
October 31, 2018 |
|
A VENKATACHALAM Vs. STATE
|
January 12, 2018 |
|
A VENKATESAN Vs. PADMAVATHI
|
January 12, 2018 |
|
A VENKATESAN Vs. C KUPPAYEE
|
January 10, 2018 |
|
A VENKATESAN Vs. DIRECTOR OF ANIMAL HUSBANDRY AND VETERINARY SERVICES
|
January 3, 2018 |
|
A VENKATESAN Vs. B JAREENA
|
August 29, 2018 |
|
A VETRIKUMARAN Vs. M KEERTHANA
|
March 2, 2018 |
|
A VIJAYAKUMAR Vs. STATE OF TAMIL NADU
|
February 20, 2018 |
|
A VIJAYALAKSHMI Vs. A MANOHAR PRASAD
|
September 14, 2018 |
|
A VISWANATHAN Vs. MADRAS RACE CLUB REPRESENTED BY ITS SECRETARY S M KARTHIKEYAN
|
April 5, 2018 |
|
A YAOSTHA Vs. K ARUMUGHAM
|
February 22, 2018 |
|
A. ADHILAKSHMI Vs. THE DISTRICT COLLECTOR, THIRUVALLUR DISTRICT AND OTHERS
|
June 8, 2018 |
|
A. AHAMED IBRAHIM Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
July 27, 2018 |
|
A. AMBALAVANAN Vs. MADARASA DAWOODIA ARABIC COLLEGE S.P. AGRAHARAM, ERODE AND OTHERS
|
January 3, 2018 |
|
A. ANBALAGAN Vs. CHIEF ENGINEER (GENERAL), HIGHWAYS DEPARTMENT AND OTHERS
|
June 6, 2018 |
|
A. ANGAMMAL AND OTHERS Vs. DISTRICT COLLECTOR
|
June 8, 2018 |
|
A. ANITHA AND OTHERS Vs. TAMIL NADU PHYSICAL EDUCATION AND SPORTS UNIVERSITY AND OTHERS
|
July 20, 2018 |
|
A. ARIBASKARAN Vs. CHIEF ENGINEER/PERSONNEL, TAMIL NADU ELECTRICITY BOARD
|
January 8, 2018 |
|
A. ARULCHANDER Vs. THE GOVERNMENT OF TAMILNADU
|
June 27, 2018 |
|
A. ARUMUGAM Vs. THE STATE OF TAMIL NADU
|
February 7, 2018 |
|
A. AZARIAH Vs. AUTHORISED OFFICER M/S. CORPORATION BANK VELANDIPALAYAM BRANCH AND ORS.
|
April 19, 2018 |
|
A. BABU AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
September 11, 2018 |
|
A. BASKARAN Vs. N. SATHISHKUMAR
|
February 14, 2018 |
|
A. BOOTHANATHA PILLAI Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY
|
March 1, 2018 |
|
A. CHANDRA Vs. JEEVAMANI DHARMARAJ AND OTHERS
|
August 27, 2018 |
|
A. CHELLADURAI Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHER
|
April 25, 2018 |
|
A. CHINNADURAI Vs. THE SUPERINTENDENT OF POLICE AND ANOTHERS
|
July 2, 2018 |
|
A. CHINNASAMY Vs. THE DISTRICT COLLECTOR, COLLECTORATE SALEM
|
July 10, 2018 |
|
A. CHINNASAMY @ NARAYANASAMY Vs. DEIVASIGAMANI AND OTHERS
|
June 11, 2018 |
|
A. CLEMENT Vs. UNIVERSITY GRANTS COMMISSION (UGC) AND OTHERS
|
February 20, 2018 |
|
A. DAWLATH BEGAM AND OTHERS Vs. DISTRICT COLLECTOR SINGARAVELAN MALIGAI AND OTHERS
|
April 16, 2018 |
|
A. DEEPIKA Vs. THE BRANCH MANAGER, STATE BANK OF INDIA
|
June 6, 2018 |
|
A. DEVARAJ Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT AND ANOTHER
|
February 8, 2018 |
|
A. DHANAPALAN MOSI Vs. COMMISSIONER OF AGRICULTURE
|
June 8, 2018 |
|
A. DHANDAPANI Vs. SUPERINTENDENT OF POLICE, KARUR AND ANR.
|
April 18, 2018 |
|
A. DHARMALINGAM Vs. STATE OF TAMILNADU AND OTHERS
|
June 14, 2018 |
|
A. DHARMAR (DIED) AND OTHERS Vs. SPECIAL TRIBUNAL
|
August 21, 2018 |
|
A. DHASAGIRIBAN Vs. COMMISSIONER GREATER CHENNAI CORPORATION RIPON BUILDINGS
|
April 3, 2018 |
|
A. DINESHKUMAR Vs. SUPERINTENDENT OF POLICE
|
April 23, 2018 |
|
A. DIVYA Vs. STATE OF TAMIL NADU AND OTHERS
|
July 16, 2018 |
|
A. DORAISAMY (DECEASED) AND OTHERS Vs. AVANASHIAPPAN
|
August 9, 2018 |
|
A. DURAIMURUGAN Vs. COMMANDANT, TAMIL NADU SPECIAL POLICE II BATTALION AND OTHERS
|
June 26, 2018 |
|
A. EASURAJ Vs. STATE OF TAMIL NADU REP. BY ITS ADDL. CHIEF SECRETARY TO GOVERNMENT HOME (POLICE
|
January 24, 2018 |
|
A. ELANGO AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
June 4, 2018 |
|
A. FATIMA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 3, 2018 |
|
A. GANESAN Vs. THE MANAGEMENT SRI. NACHAMMAI COTTON MILLS CHETTINADU, SIVAGANGAI DISTRICT AND OTHERS
|
June 4, 2018 |
|
A. GANESAN Vs. THE COMMISSIONER OF POLICE AND OTHERS
|
June 5, 2018 |
|
A. GANESAN Vs. THE STATE OF TAMIL NADU
|
February 7, 2018 |
|
A. GNANAPRAGASAM (DIED) AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
September 3, 2018 |
|
A. GOVINDAN AND OTHERS Vs. GOVINDA GOUNDER (DECEASED) AND OTHERS
|
March 8, 2018 |
|
A. GUNASEKAR @ GUNASEKARAN Vs. U. MUTHUKUMAR
|
April 2, 2018 |
|
A. GUNASEKARAN Vs. TANGEDCO AND OTHERS
|
April 19, 2018 |
|
A. GURUVAMMAL Vs. THE COMMISSIONER OF FISHERIES
|
February 7, 2018 |
|
A. IBRAHIM SHA Vs. THE CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD AND ORS.
|
July 2, 2018 |
|
A. INNASIAMMAL Vs. TAHSILDAR & ORS.
|
March 13, 2018 |
|
A. IRULAPPAN Vs. THE SUPERINTENDANT OF POLICE AND OTHERS
|
July 19, 2018 |
|
A. JAGAMALAI Vs. DISTRICT COLLECTOR, ERODE DISTRICT AND OTHERS
|
February 23, 2018 |
|
A. JANARTHANAN & ORS. Vs. SUPERINTENDING ENGINEER
|
January 23, 2018 |
|
A. JAYARAJA Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT
|
January 11, 2018 |
|
A. JAYASATHYANARAYANA Vs. THE SECRETARY TO GOVERNMENT OF TAMILNADU AND ORS.
|
July 13, 2018 |
|
A. JOHN SUPAKIN Vs. GOVERNMENT OF TAMIL NADU
|
March 19, 2018 |
|
A. JOTHI RAMALINGAM Vs. DISTRICT COLLECTOR AND OTHERS
|
April 11, 2018 |
|
A. KADER MOHIDEEN Vs. SUPERINTENDENT OF POLICE
|
July 17, 2018 |
|
A. KAMARAJ Vs. THE PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI
|
January 24, 2018 |
|
A. KANCHANA DEVI Vs. P. SUBASH
|
June 22, 2018 |
|
A. KANNAN Vs. SECRETARY TO THE TAMIL NADU GOVERNMENT AND OTHERS
|
March 19, 2018 |
|
A. KARTHIKEYAN Vs. THE STATE OF TAMIL NADU
|
February 7, 2018 |
|
A. KARUMBAL PONRAJ Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT AND OTHER
|
April 24, 2018 |
|
A. KARUNANITHI AND OTHERS Vs. STATE OF TAMIL NADU
|
June 4, 2018 |
|
A. KATHIRVEL Vs. C. THIAGARAJAN AND OTHER
|
October 29, 2018 |
|
A. KENNEDY Vs. THE CHIEF ENGINEER (PWD), TECHNICAL EDUCATION CIRCLE, CHENNAI 600025
|
January 25, 2018 |
|
A. KIRUBAKARAN Vs. K.M.F. HOSPITAL
|
April 27, 2018 |
|
A. KRISHNAN Vs. T.P.R. SELVAME AND OTHERS
|
January 5, 2018 |
|
A. LAKSHATHIPATHY Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
|
June 28, 2018 |
|
A. MAHALINGAM Vs. CHANCELLOR
|
September 4, 2018 |
|
A. MAYALAGU Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND ORS.
|
June 11, 2018 |
|
A. MEGALAI Vs. THE MEMBER SECRETARY, TEACHERS RECRUITMENT BOARD
|
August 16, 2018 |
|
A. MICHAEL Vs. STATE OF TAMIL NADU AND ORS.
|
June 4, 2018 |
|
A. MURUGAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
July 25, 2018 |
|
A. MURUGANANTHAM Vs. REGISTRAR GENERAL
|
April 27, 2018 |
|
A. MURUGESAN Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
June 25, 2018 |
|
A. MURUGESAN Vs. STATE OF TAMIL NADU AND OTHERS
|
July 20, 2018 |
|
A. MUTHUKRISHNAN AND ANOTHER Vs. THE DISTRICT REGISTRAR, CHIDAMBARAM
|
January 3, 2018 |
|
A. NAGARAJAN Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR AND OTHERS
|
January 5, 2018 |
|
A. NALLA PERUMAL Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND OTHERS
|
August 24, 2018 |
|
A. NATARAJAN Vs. TAHSILDAR, ARANI TALUK, TIRUVANNAMALAI DISTRICT
|
January 29, 2018 |
|
A. NAZEEM Vs. COMMISSIONER OF MUNICIPALITIES ADMINISTRATION
|
January 5, 2018 |
|
A. NIRMALA Vs. M/S. DEV AGENCIES
|
August 1, 2018 |
|
A. NOORJAHAN Vs. STATE OF TAMIL NADU AND OTHERS
|
March 5, 2018 |
|
A. PADMANABAN Vs. DEIVANAI AND OTHERS
|
March 26, 2018 |
|
A. PALANISAMY Vs. THE CHIEF ENGINEER, NON
|
February 5, 2018 |
|
A. PALANIVEL Vs. RAJAMANI AND OTHERS
|
January 23, 2018 |
|
A. PANDIAN Vs. DISTRICT COLLECTOR
|
February 13, 2018 |
|
A. PANDIYAN Vs. THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT, SIVAGANGAI AND ANOTHER
|
June 8, 2018 |
|
A. PANNEER SELVAM AND OTHERS Vs. ASSISTANT ENGINEER, SEVEN WELLS, TAMIL NADU
|
April 3, 2018 |
|
A. PATTABI Vs. DEPUTY REGISTRAR (WRIT)
|
March 15, 2018 |
|
A. PERUMAL Vs. P. RAMACHANDRAN AND ORS.
|
December 4, 2018 |
|
A. PITCHAIKANI Vs. SUPERINTENDENT OF POLICE, TUTICORIN DISTRICT AND OTHER
|
April 24, 2018 |
|
A. PRABHAKARAN Vs. THE DIRECTOR, DIRECTOR OF MUNICIPAL ADMINISTRATION, AND ORS.
|
January 2, 2018 |
|
A. PURUSHOTHAMAN Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT AND INVESTMENT CORPORATION LTD.
|
July 16, 2018 |
|
A. PUSHBALATHA Vs. SECRETARY TO GOVERNMENT, CO
|
January 30, 2018 |
|
A. PUSHPAVATHY Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND ANOTHER
|
March 22, 2018 |
|
A. RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND OTHERS
|
February 8, 2018 |
|
A. RAHAMATHULLA Vs. STATE REP.
|
September 10, 2018 |
|
A. RAJA AND OTHERS Vs. K.T. DURAI KANNAN AND OTHERS
|
March 19, 2018 |
|
A. RAJARAM Vs. P. CHINNAKANI
|
June 21, 2018 |
|
A. RAJASEKAR Vs. STATE AND OTHERS
|
July 16, 2018 |
|
A. RAJENDRA THEVAR Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT PUDUKKOTTAI AND ANR.
|
April 18, 2018 |
|
A. RAJENDRAN Vs. THE SPECIAL DISTRICT REVENUE OFFICER
|
February 20, 2018 |
|
A. RAJESHKUMAR Vs. SELVI
|
June 5, 2018 |
|
A. RAJU Vs. A/M RAMANATHASWAMY THIRUKKOIL RAMESWARAM BY ITS JOINT COMMISSIONER/EXECUTIVE OFFICER, RAMESWARAM TOWN, TALUK AND MUNSIF
|
April 25, 2018 |
|
A. RAJU Vs. STATE OF TAMIL NADU AND OTHERS
|
January 4, 2018 |
|
A. RAMADOSS Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
July 25, 2018 |
|
A. RAMAKRISHNAN Vs. JOINT DIRECTOR (PERSONNEL), TAMIL NADU SCHOOL EDUCATION AND OTHERS
|
March 23, 2018 |
|
A. RAMALINGAM Vs. THE DIRECTOR OF SCHOOL EDUCATION
|
February 7, 2018 |
|
A. RAMASAMY Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT AND OTHER
|
April 26, 2018 |
|
A. RAVI Vs. COMMISSIONER OF POLICE
|
July 23, 2018 |
|
A. RAVI Vs. THE DISTRICT COLLECTOR & ORS.
|
June 25, 2018 |
|
A. RAVICHANDRAN @ RAVI Vs. THE ZONAL OFFICER
|
January 22, 2018 |
|
A. RENGASAMY Vs. SUPERINTENDENT OF POLICE, PUDUKOTTAI AND OTHERS
|
June 28, 2018 |
|
A. SAMUEL Vs. THE DEPUTY DIRECTOR GENERAL, NATIONAL CADET CORPS DIRECTORATE, TAMIL NADU, PUDUCHERY & ANDAMAN NICOBAR AND OTHERS
|
June 4, 2018 |
|
A. SARAVANAN Vs. REGISTRAR
|
October 10, 2018 |
|
A. SATHIYAKUMAR Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD. AND OTHERS
|
June 26, 2018 |
|
A. SEKAR Vs. SUPERINTENDENT OF POLICE, MADUARI DISTRICT AND OTHERS
|
April 4, 2018 |
|
A. SELVAKUMAR Vs. THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT, SECRETARIAT, FORT. ST. GEORGE, CHENNAI AND OTHERS
|
January 24, 2018 |
|
A. SELVAM AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
April 4, 2018 |
|
A. SELVARAJ Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHER
|
April 25, 2018 |
|
A. SELVARAJ Vs. THE STATE REPRESENTED BY
|
February 7, 2018 |
|
A. SELVI Vs. LABOUR COURT, TIRUNELVELI AND OTHERS
|
June 27, 2018 |
|
A. SELVI Vs. STATE OF TAMIL NADU AND OTHERS
|
February 6, 2018 |
|
A. SENTHILKUMAR Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
July 27, 2018 |
|
A. SHAJAKHAN AND OTHERS Vs. BHARATHIYAR UNIVERSITY AND OTHERS
|
April 10, 2018 |
|
A. SHANMUGASUNDARAM Vs. CHIEF EDUCATIONAL OFFICER
|
September 5, 2018 |
|
A. SIVAKUMAR Vs. M. LOGANAYAKI AND OTHERS
|
January 24, 2018 |
|
A. SOUNDRARAJAN Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT, TRICHY AND OTHERS
|
April 18, 2018 |
|
A. SRIDEVI Vs. THE INCOME TAX OFFICER, NON-CORPORATE WARD 16(1)
|
December 3, 2018 |
|
A. SUBRAMANI Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS (A2) DEPARTMENT SECRETARIAT AND OTHERS
|
March 23, 2018 |
|
A. SUMATHI Vs. THE COMMISSIONER, GREATER CHENNAI CORPORATION AND ANOTHER
|
June 27, 2018 |
|
A. SUNDARAGANESAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
July 2, 2018 |
|
A. SUNDARAM Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI AND ORS.
|
January 19, 2018 |
|
A. SUSEELA AND ORS. Vs. R. KAMATCHI AND ORS.
|
December 10, 2018 |
|
A. SYED ASHRAF ALI Vs. SECRETARY TO GOVERNMENT AND OTHERS
|
April 27, 2018 |
|
A. THANGAVELU Vs. EPF APPELLATE TRIBUNAL AND OTHERS
|
February 19, 2018 |
|
A. THIRUVARANGAN Vs. COMMISSIONER
|
May 3, 2018 |
|
A. VEERASAMY Vs. BRIGADIER STATIONER COMMANDER/ESTATE OFFICER
|
April 11, 2018 |
|
A. VELMURUGAN Vs. THE STATE REP BY THE SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHERS
|
June 12, 2018 |
|
A. VELUMURUGAN Vs. M/S. SREE SHIVA SAKTHI GARMENTS
|
January 2, 2018 |
|
A. VIJAYA PARTHIBAN Vs. R. PRIYAWANDANI
|
June 6, 2018 |
|
A. VISWANATHAN Vs. STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI
|
March 6, 2018 |
|
A. YESUDHAS Vs. M.C.A. SUBRAMANIAM
|
October 9, 2018 |
|
A. ZAAKIR HUSSAIN Vs. DIRECTOR OF TOWN PANCHAYATS AND OTHERS
|
March 7, 2018 |
|
A.ALAGU Vs. INSPECTOR OF POLICE
|
April 6, 2018 |
|
A.ANANDHA KUMAR Vs. TEACHERS RECRUITMENT BOARD
|
December 7, 2018 |
|
A.ARUMUGAPANDIAN Vs. SUPERINTENDANT OF POLICE & ORS.
|
April 4, 2018 |
|
A.B. THEYAGARAJAN Vs. DISTRICT COLLECTOR AND ANR.
|
February 23, 2018 |
|
A.C. SELVARAJ Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 19, 2018 |
|
A.C. SUBBULAKSHMI Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND OTHERS
|
July 11, 2018 |
|
A.C.MURUGESAN Vs. M.VIJAYA AND OTHERS
|
February 21, 2018 |
|
A.G. AYYATHURAI Vs. K. ELAKIYA
|
August 31, 2018 |
|
A.G. HAJIRA Vs. MOHAMMED NIYAZI
|
July 11, 2018 |
|
A.G. VENKATARAMAN Vs. JOINT COMMISSIONER OF CUSTOMS (GR.7), CHENNAI
|
January 31, 2018 |
|
A.GLORY Vs. THE GOVERNMENT OF TAMIL NADU
|
March 14, 2018 |
|
A.GNANASEKARAN Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 11, 2018 |
|
A.GUNASEKARAN Vs. DEPUTY COMMERCIAL TAX OFFICER
|
January 24, 2018 |
|
A.K. KAMSA Vs. PRINCIPAL SECRETARY AND COMMISSIONER FOR LAND ADMINISTRATION AND OTHERS
|
June 18, 2018 |
|
A.K. KINGSLEY FERNANDEZ Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS
|
March 13, 2018 |
|
A.K. PADMA KALAVANI Vs. V. ARUN SACHANDRA
|
October 24, 2018 |
|
A.K. RAJPRIAM Vs. THE SUPERINTENDING ENGINEER AND ANOTHERS
|
July 2, 2018 |
|
A.K.ATHIBAN VIJAY Vs. UNION OF INDIA
|
December 21, 2018 |
|
A.K.S. MOHAMED NAZAR Vs. N.M. NOORUL AMEEN
|
March 16, 2018 |
|
A.K.VELAN Vs. THE INSPECTOR OF POLICE
|
January 22, 2018 |
|
A.KAMAKSHI MENON Vs. SUPERINTENDING ENGINEER
|
December 20, 2018 |
|
A.KANDHASAMY Vs. COLLECTOR
|
December 28, 2018 |
|
A.L. ABUL KALAM AZAD Vs. A.L. JAWAHARLAL
|
November 26, 2018 |
|
A.LAKSHMANAN Vs. PRINCIPAL SECRETARY CUM COMMISSIONER LAND ADMINISTRATION
|
September 18, 2018 |
|
A.LAKSHMI AND OTHERS Vs. THE STATE OF TAMIL NADU AND OTHERS
|
August 28, 2018 |
|
A.M. KOTHANDARAMAN Vs. UNION OF INDIA
|
September 11, 2018 |
|
A.M. SUNDARAVEL Vs. CHIEF SECRETARY, TAMILNADU GOVERNMENT AND OTHERS
|
February 23, 2018 |
|
A.M. VIKRAMARAJA AND OTHERS Vs. NELLAI THOOTHUKUDI NADAR MAHAMAI PARIPALANA SANGAM AND OTHERS
|
June 28, 2018 |
|
A.MATHURAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
November 2, 2018 |
|
A.MOORTHY Vs. N.CHINNUSAMY AND OTHERS
|
August 29, 2018 |
|
A.MUNIYASAMY Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 2, 2018 |
|
A.MUTHUMURUGAN Vs. INSPECTOR OF POLICE
|
April 3, 2018 |
|
A.N.F. HABEEBULLAH Vs. G.V. KAMALAMMAL AND OTHERS
|
January 19, 2018 |
|
A.P. ANAND Vs. THE TAMIL NADU PUBLIC SERVICE COMMISSION AND OTHERS
|
June 12, 2018 |
|
A.P. CHRISTAL @ JAYA Vs. THE DISTRICT COLLECTOR THIRUVALLUR AND OTHERS
|
June 25, 2018 |
|
A.P.M. ABDUL AZIZ (DIED) AND OTHERS Vs. MARIMUTHU AND OTHERS
|
July 3, 2018 |
|
A.P.SUBRAMANIEN Vs. STATE BANK OF INDIA
|
March 13, 2018 |
|
A.PARAMESWARI Vs. STATE OF TAMIL NADU
|
November 15, 2018 |
|
A.PITCHAI Vs. SOUTHERN RAILWAY
|
June 6, 2018 |
|
A.PURUSHOTHAMAN Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT
|
December 10, 2018 |
|
A.R. SUBRAMANIAN Vs. AMUTHA
|
June 8, 2018 |
|
A.S. JOSEPH Vs. S. R. CLARA @ ROSY AND OTHERS
|
February 20, 2018 |
|
A.SAMUTHRAPANDI Vs. STATE
|
January 6, 2018 |
|
A.SENTHILKUMAR Vs. THE DISTRICT COLLECTOR
|
March 19, 2018 |
|
A.SRIDEVI Vs. INCOME TAX OFFICER
|
October 4, 2018 |
|
A.SUBRAMANIAN Vs. DIRECTOR OF ELEMENTARY EDUCATION & ORS.
|
April 23, 2018 |
|
A.T.K. RAMASAMY AND ORS. Vs. AYYAMMAL AND ORS.
|
June 12, 2018 |
|
A.THIRUPATHI Vs. INSPECTOR OF POLICE
|
April 11, 2018 |
|
A.UDHAYARAJA Vs. THE INSPECTOR OF POLICE
|
March 20, 2018 |
|
A.VELMURUGAN Vs. THE DIRECTOR GENERAL OF POLICE AND OTHERS
|
August 29, 2018 |
|
A.VENKATESAN Vs. THE REGIONAL TRANSPORT AUTHORITY
|
January 29, 2018 |
|
A/M. ALADI MARIAMMAN TEMPLE Vs. GOVINDASAMY CHETTIAR
|
November 19, 2018 |
|
AA 713 THE KODUMUDI Vs. INCOME TAX OFFICER
|
October 31, 2018 |
|
AALIM MUHAMMED SALEGH ACADEMY OF ARCHITECTURE, REPRESENTED BY ITS SECRETARY & CORRESPONDENT Vs. ANNA UNIVERSITY, REP BY ITS REGISTRAR, CHENNAI
|
June 28, 2018 |
|
AASCAR ENTERTAINMENT PRIVATE LIMITED Vs. A.CHANDRASEKARAN
|
October 5, 2018 |
|
AASCAR FILMS PVT LTD Vs. AGS ENTERTAINMENT PVT LTD
|
July 30, 2018 |
|
AATHICHANDRAN @ CHANDRAN Vs. SELLADURAI
|
September 14, 2018 |
|
AATHILAKSHMI Vs. METROPOLITAN TRANSPORT CORPORATION
|
January 24, 2018 |
|
ABBAS Vs. STATE REPRESENTED BY SUB-INSPECTOR OF POLICE, KUNDRAKUDY POLICE STATION
|
July 10, 2018 |
|
ABBAS MANTHIRI Vs. STATE
|
January 30, 2018 |
|
ABBINAYA ARIVAZHAGAN Vs. THE SECRETARY, HIGHER EDUCATION DEPARTMENT, GOVERNMENT OF TAMIL NADU AND ORS.
|
June 26, 2018 |
|
ABDUL HAKEEM Vs. THE AUTHORISED OFFICER HDFC BANK LTD.
|
July 20, 2018 |
|
ABDUL HAKIM Vs. STATE
|
March 28, 2018 |
|
ABDUL HAMEED S/O ZACKARIYA Vs. JAYAPERUMAL
|
August 9, 2018 |
|
ABDUL JALIL Vs. MAHABOOB JANUARY
|
September 26, 2018 |
|
ABDUL KATHAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 5, 2018 |
|
ABDUL KHADER PARTNERSHIP FIRM, REPRESENTED BY ITS PARTNER HITESH KUMAR Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 25, 2018 |
|
ABDUL LATHIEF MOHAMMED ARIF Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
|
March 19, 2018 |
|
ABDUL MUTALLIB Vs. A. NOORJAHAN
|
April 21, 2018 |
|
ABDUL NAZAR AND ORS. Vs. NAGERCOIL MUNICIPALITY AND ORS.
|
July 18, 2018 |
|
ABDUL RAGUMAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
August 20, 2018 |
|
ABDUL RAHEEB (DIED) Vs. S M BASHEER (DIED)
|
September 27, 2018 |
|
ABDUL RAHEEM Vs. K GOVINDARAJ
|
February 22, 2018 |
|
ABDUL RAHIM Vs. INCOME TAX SETTLEMENT COMMISSION
|
August 24, 2018 |
|
ABDUL RASHEED Vs. ABDUL JABBAR
|
July 18, 2018 |
|
ABDUL SAMAD Vs. COMMISSIONER VILLUPURAM MUNICIPALITY
|
June 19, 2018 |
|
ABDULHAMEED Vs. MOHAMMED ABDULLAH (DIED)
|
March 9, 2018 |
|
ABDULLA @ ABDUL MUTHALIF @ MANNADI ABDULLAH Vs. STATE REPRESENTED BY ASSISTANT COMMISSIONER OF POLICE
|
April 28, 2018 |
|
ABDULLAH Vs. STATE OF TAMIL NADU
|
September 7, 2018 |
|
ABDULMUTHALEEP Vs. STATE REPRESENTED THROUGH INSPECTOR OF POLICE
|
September 27, 2018 |
|
ABID HUSSAIN Vs. M/S. INDUS IND BANK LTD.
|
June 22, 2018 |
|
ABIMANI @ R.CHANDRASEKARAN Vs. THE GOVERNMENT OF INDIA
|
January 25, 2018 |
|
ABIRAMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
March 26, 2018 |
|
ABIRAMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 1, 2018 |
|
ABIRAMI SPIN TEX Vs. PRESIDING OFFICER
|
December 4, 2018 |
|
ABRAHAM Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
October 4, 2018 |
|
ABRAHAM Vs. GANESAN AASARI (DIED)
|
December 5, 2018 |
|
ABRAHAM Vs. STATE
|
August 6, 2018 |
|
ABRAHAM @ DAVEED NADAR (DIED) Vs. SANTHAKUMAR
|
September 12, 2018 |
|
ACADEMY OF MARITIME EDUCATION AND TRAINING TRUST Vs. C.S.T. (APPEALS-I)
|
January 3, 2018 |
|
ACCORD TRADING INDIA PVT LTD REPRESENTED BY ITS DIRECTOR M AHAMED Vs. DEPUTY COMMISSIONER OF CUSTOMS (GROUP-I)
|
April 12, 2018 |
|
ACCOUNTANT GENERAL(A&E), PENSION, ANNA SALAI Vs. UDIYAR
|
July 17, 2018 |
|
ACHANANDIYIL PURUSHI Vs. PUTHANPURAYIL KAMALA
|
June 25, 2018 |
|
ACHUTHARAJAN Vs. STATE REP BY INSPECTOR OF POLICE
|
March 16, 2018 |
|
ACT PLAST PAINTS PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
|
May 3, 2018 |
|
ACTION FOR COMMUNITY ORGANISATION Vs. THE STATE OF TAMIL NADU AND OTHERS
|
August 23, 2018 |
|
ACURUS SOLUTIONS PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
May 3, 2018 |
|
ADAIKALARAJA AND OTHERS Vs. THE INSPECTOR OF POLICE AND OTHER
|
June 19, 2018 |
|
ADAM Vs. E DILLI BABU
|
September 25, 2018 |
|
ADANI WILMAR LTD Vs. A S HANSRAJ
|
June 8, 2018 |
|
ADARSH EDUCATIONAL TRUST Vs. N KUMARASWAMY
|
August 20, 2018 |
|
ADDITIONAL DISTRICT AND SESSIONS JUDGE (PCR) Vs. SANKARANARAYANAN
|
April 24, 2018 |
|
ADHARSH VIDHYALAYA HIGHER SECONDARY SCHOOL REPRESENTED BY ITS HEAD MASTER G. SURESH Vs. DIRECTOR, DIRECTORATE OF GOVERNMENT EXAMINATION AND OTHERS
|
January 30, 2018 |
|
ADHILAKSHMI Vs. STATE
|
April 10, 2018 |
|
ADHIRAJ Vs. COMMISSIONER OF POLICE
|
September 19, 2018 |
|
ADILAKSHMI Vs. HUMERA BEGUM
|
July 20, 2018 |
|
ADITHYA INSTITUTE OF TECHNOLOGY Vs. THE REGISTRAR, ANNA UNIVERSITY, GUINDY AND ORS.
|
June 28, 2018 |
|
ADITYA BIRLA MONEY LIMITED Vs. V KALYANI
|
July 3, 2018 |
|
ADMINISTRATOR/PRESIDENT, ARYA KSHATRIYA RAJAKULA NANDHAVANA Vs. COMMISSIONER, DEPARTMENT OF HINDU RELIGIOUS & CHARITABLE ENDOWMENTS
|
June 25, 2018 |
|
ADYAR ANANDA BHAVAN SWEETS AND SNACKS Vs. KEERTHI BHAVAN
|
March 15, 2018 |
|
ADYAR GATE HOTEL LIMITED Vs. UNION OF INDIA, MINISTRY OF COMMERCE AND INDUSTRY THROUGH ITS SECRETARY
|
May 9, 2018 |
|
AFROZE BEGAM Vs. P MUMTAZ BEGUM
|
July 13, 2018 |
|
AGASTHIYA GRANITE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 16, 2018 |
|
AGASTHIYA HOLDINGS PRIVATE LIMITED Vs. COMM OF INCOME TAX
|
April 13, 2018 |
|
AGATHEESWARAR PRASANNA VENKATESA PERUMAL DEVASTHANAM Vs. SUBRAMANIA CHETTIAR
|
September 3, 2018 |
|
AGD PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
October 1, 2018 |
|
AGNES Vs. PAMEELA MATHA
|
March 28, 2018 |
|
AGRI DEVELOPMENT FINANCE (TAMIL NADU) LTD Vs. S&S INDUSTRIES AND ENTERPRISES LTD
|
June 22, 2018 |
|
AGRICULTURAL PRODUCTION COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT Vs. L NADARAJAN
|
August 14, 2018 |
|
AGS HEALTH PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER - I EMPLOYEES PROVIDENT FUND ORGANISATION
|
May 3, 2018 |
|
AHAMED ARABU Vs. STATE REP BY ITS INSPECTOR OF POLICE
|
September 20, 2018 |
|
AIDED PRIMARY SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION AND OTHERS
|
January 9, 2018 |
|
AISWARYA & CO , REP BY ITS PARTNERS Vs. TIRUCHIRAPALLI COOPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED
|
August 3, 2018 |
|
AJAAY RAVI AND ANOTHER Vs. SUB-REGISTRAR (JOINT I) (DISTRICT REGISTRAR CADRE) CHENNAI
|
March 12, 2018 |
|
AJAIKUMAR Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 3, 2018 |
|
AJINABEGAM Vs. THE STATE OF TAMIL NADU,
|
January 29, 2018 |
|
AJITH @ AJITHKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 22, 2018 |
|
AJITH KUMAR Vs. STATE REPRESENTED BY ITS, THE INSPECTOR OF POLICE
|
January 10, 2018 |
|
AJITH KUMAR Vs. ARUN KUMAR
|
March 19, 2018 |
|
AKBAR KHAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY
DEPARTMENT
|
April 23, 2018 |
|
AKILANDAM AMMAL (DECEASED) Vs. S. VARADARAJAN
|
October 25, 2018 |
|
AKITHA BEGUM Vs. GOVERNMENT OF TAMIL NADU
|
June 29, 2018 |
|
AKNESWARI Vs. TRICHIRAPPALLI CITY CORPORATION
|
September 18, 2018 |
|
AKSHAYA SERVICES PVT LTD, Vs. ASSISTANT PROVIDENT FUND COMMISSIONER,EMPLOYEES PROVIDENT FUND ORGANISATION
|
June 11, 2018 |
|
ALAGAPPAN LAKSHMANAN Vs. COMMISSIONER
|
January 11, 2018 |
|
ALAGAR @ ALART ALAGAR Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
June 22, 2018 |
|
ALAGU @ ARUMUGAM Vs. INSPECTOR OF POLICE (CRIME)
|
September 27, 2018 |
|
ALAGU AND OTHERS Vs. M/S. DINDIGUL CITY TRAVELS AND OTHERS
|
June 14, 2018 |
|
ALAGUSUNDARAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
June 29, 2018 |
|
ALAGUVEL Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM DISTRICT
|
April 20, 2018 |
|
ALAMELU Vs. SECRETARY TO THE GOVERNMENT HOME
|
February 13, 2018 |
|
ALAMELU Vs. SECRETARY TO THE GOVERNMENT
|
February 15, 2018 |
|
ALAMELU Vs. RAJAMANICKAM AMMAL
|
April 6, 2018 |
|
ALAMELU AMMAL Vs. ASHOK KUMAR
|
September 24, 2018 |
|
ALAMELU AMMAL Vs. DHARMALINGAM
|
February 28, 2018 |
|
ALAMELU VEERAPPAN Vs. THE INCOME TAX OFFICER, NON
|
June 7, 2018 |
|
ALANGARAJ Vs. STATE REP. BY ITS THE INSPECTOR OF POLICE
|
October 22, 2018 |
|
ALAVUDEEN Vs. DIRECTOR, RURAL DEVELOPMENT OFFICE
|
August 14, 2018 |
|
ALEEMA BEGAM Vs. THE SECRETARY TO GOVERNMENT AND OTHERS
|
June 20, 2018 |
|
ALEXANDER Vs. C MUGILAN
|
June 27, 2018 |
|
ALEXRAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
June 12, 2018 |
|
ALFA INVESTMENTS REP BY ITS PARTNER AHAMED SHAKIR Vs. INCOME-TAX OFFICER, NON-CORPORATE WARD-1 (1)
|
April 10, 2018 |
|
ALL INDIA MARATHON SPORTS Vs. APPELLATE ASSISTANT COMM
|
January 19, 2018 |
|
ALL INDIA PRIVATE EDUCATIONAL INSTITUTIONS ASSOCIATION Vs. DIRECTOR THE DIRECTORATE OF MATRICULATION SCHOOLS
|
February 15, 2018 |
|
ALL INDIA REPATRIATES WELFARE ASSOCIATION Vs. SECRETARY MINISTRY OF HOME AFFAIRS
|
July 30, 2018 |
|
ALLCARGO LOGISTICS LIMITED Vs. TAMIL NADU CHIEF CONTROLLING REVENUE AUTHORITY & INSPECTOR GENERAL OF REGISTRATION
|
March 19, 2018 |
|
ALLIMUTHU @ KALUVAYEE Vs. R SUBRAMANI
|
March 16, 2018 |
|
ALMALICK FAIZAL Vs. SAMEERA BEGUM
|
July 18, 2018 |
|
ALPHONSE Vs. COMMISSIONER PONDICHERRY MUNICIPALITY
|
August 3, 2018 |
|
ALRAJA GOUNDER (DIED) Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
|
July 10, 2018 |
|
ALUMIGU VELLINGIRI ANDAVAR THIRUKKOVIL Vs. R SUNDARARAJAN
|
August 16, 2018 |
|
ALUMINIUM THOZHILALAR SANGAM (INTUC), REP BY ITS PRESIDENT/ SECRETARY Vs. MALCO ENERGY LTD
|
June 5, 2018 |
|
ALVIN JEFFRI RAJ AND OTHER Vs. STATE AND OTHER
|
July 24, 2018 |
|
AMALA NIRUBA AND OTHERS Vs. STATE
|
March 13, 2018 |
|
AMALGAMATIONS LTD Vs. V S SURESHKUMAR
|
March 28, 2018 |
|
AMALI AROCKIA SELVI Vs. MARIA MICHAEL @ MICHAEL
|
April 4, 2018 |
|
AMALORBAVASHEELA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 26, 2018 |
|
AMALORPAVAM @ AMALORPAVA MARY Vs. THE GOVERNMENT OF TAMIL NADU
|
January 12, 2018 |
|
AMALRAJ Vs. STATE
|
June 11, 2018 |
|
AMALRAJ Vs. LOGANAYAGI
|
September 3, 2018 |
|
AMALRAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 11, 2018 |
|
AMANULLAH Vs. ELUMALAI
|
January 19, 2018 |
|
AMARAVATHI Vs. SANKARANARAYANAN
|
July 4, 2018 |
|
AMARAVATHI EXPORTS PVT LTD Vs. COMMERCIAL TAX OFFICER
|
July 10, 2018 |
|
AMARCHAND SOBACHAND Vs. KAMALKUMAR JAIN
|
August 3, 2018 |
|
AMARCHAND SOBACHAND Vs. K GOPALAKRISHNAN
|
August 3, 2018 |
|
AMBAL MILLS LIMITED Vs. SHIVA TEXYARN LIMITED
|
January 10, 2018 |
|
AMBALAVANAN Vs. MUTHUKUMARASAMY
|
April 13, 2018 |
|
AMBIGAI NAGAR KUDIYIRUPOR NALA SANGAM Vs. MR. C. KATHIRAVAN, I.A.S., THE COMMISSIONER
|
June 14, 2018 |
|
AMEER JOHN Vs. STATE: REP. BY THE INSPECTOR OF POLICE
|
July 6, 2018 |
|
AMILAL RAMKISHAN DASS Vs. ASHOK KUMAR SETHI
|
September 27, 2018 |
|
AMIRTHA DISTRIBUTORS Vs. ASSISTANT COMM WEST TOWER STREET CIRCLE
|
April 12, 2018 |
|
AMIRTHAM Vs. STATE BY INSPECTOR OF POLICE
|
August 1, 2018 |
|
AMIRTHAVALLI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY FINANCE DEPARTMENT
|
August 24, 2018 |
|
AMMAIYAPPAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
June 27, 2018 |
|
AMMAIYAPPAN Vs. VEERAMALAI
|
July 25, 2018 |
|
AMMAN AUTO WINGS REPRESENTED BY SURESH KUMAR Vs. STATE TAX OFFICER
|
February 19, 2018 |
|
AMMAN MATCH COMPANY Vs. ASSISTANT COMMISSIONER OF GST & CENTRAL EXCISE VIRUDHUNAGAR DIVISION
|
July 18, 2018 |
|
AMMANIAMMAL (DECEASED) Vs. P. RAJENDRAN
|
April 11, 2018 |
|
AMMASI Vs. STATE AND ANOTHER
|
February 27, 2018 |
|
AMMU Vs. STATE REP BY SECRETARY TO GOVERNMENT
|
March 12, 2018 |
|
AMMULU Vs. THULASIAMMAL TRUST
|
June 13, 2018 |
|
AMOOR BOSE @ RAVI Vs. S.V. RM. RM. SEVUGAN CHETTIAR
|
June 7, 2018 |
|
AMRUTHA, S Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
October 12, 2018 |
|
AMSARAJAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 16, 2018 |
|
AMUDHA Vs. SARASWATHY AMMAL
|
June 14, 2018 |
|
AMUDHAVALLI Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
|
August 24, 2018 |
|
AMUTHA Vs. BABU
|
January 25, 2018 |
|
AMUTHAMEENAKSHI Vs. THE INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, COIMBATORE DISTRICT AND OTHERS
|
August 23, 2018 |
|
AMUTHAVALLI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 1, 2018 |
|
ANAND PURUSOTHAMAN Vs. STATE
|
April 28, 2018 |
|
ANANDA RAJ AND ANOTHER Vs. SASIDHARAN AND ANOTHER
|
February 12, 2018 |
|
ANANDAKUMAR Vs. SAKTHIVEL
|
February 23, 2018 |
|
ANANDARAJ Vs. STATE OF TAMIL NADU AND OTHERS
|
April 4, 2018 |
|
ANANDARAJ @ PULI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 23, 2018 |
|
ANANDAVALLI Vs. HAJA MOHIDEEN
|
April 13, 2018 |
|
ANANDHAKRISHNAN Vs. PON NATARAJAN S/O PONNUSAMY
|
August 31, 2018 |
|
ANANDHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
November 15, 2018 |
|
ANANDHANANDHAM Vs. MUNIAMMAL
|
August 16, 2018 |
|
ANANDHARAJ Vs. STATE
|
February 1, 2018 |
|
ANANDHI Vs. RAJAMANIKKAM
|
October 30, 2018 |
|
ANANTARA SOLUTIONS PRIVATE LTD Vs. VINCULUM SOLUTIONS PRIVATE LTD
|
March 9, 2018 |
|
ANANTH Vs. STATE OF TAMIL NADU AND OTHERS
|
February 28, 2018 |
|
ANANTHAKRISHNAN Vs. STATE
|
June 27, 2018 |
|
ANBALAGAN Vs. STATE BY INSPECTOR OF POLICE
|
April 17, 2018 |
|
ANBALAGAN Vs. STATE
|
July 20, 2018 |
|
ANBARASAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AND ANR.
|
February 5, 2018 |
|
ANBARASAN Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHER
|
April 28, 2018 |
|
ANBARASAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, REVENUE DEPARTMENT
|
July 11, 2018 |
|
ANBAZHAGAN Vs. CHAKRAPANI
|
June 27, 2018 |
|
ANBAZHAGAN Vs. SENTHIL KUMAR
|
August 10, 2018 |
|
ANBAZHAGAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
March 26, 2018 |
|
ANBAZHAGI Vs. RAMACHANDRAN
|
September 11, 2018 |
|
ANBU @ AYYANAR @ SAIT Vs. STATE REP BY INSPECTOR OF POLICE
|
June 6, 2018 |
|
ANBU SELVAM Vs. SAROJA PALANICHAMY
|
March 20, 2018 |
|
ANBUCHEZHIAN Vs. INCOME TAX SETTLEMENT COMMISSION
|
January 19, 2018 |
|
ANBUKARASI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT AND OTHERS
|
July 24, 2018 |
|
ANBUKARASI MANOHARAN Vs. R ARUL PRAKASH
|
September 26, 2018 |
|
ANBUMANI Vs. STATE OF TAMIL NADU AND OTHERS
|
June 20, 2018 |
|
ANBURAJ Vs. R SITHANTHAN
|
April 23, 2018 |
|
ANDAL Vs. AVINAV KANNAN
|
October 9, 2018 |
|
ANDAPPAN Vs. DHARMALINGA UDAYAR (DECEASED) RAMADOSS UDAYAR
|
June 26, 2018 |
|
ANDHRAPRADESH STATE ROAD TRANSPORT CORPORATION LTD Vs. CHANDRALEKHA
|
June 4, 2018 |
|
ANDI Vs. THE SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND OTHERS
|
July 10, 2018 |
|
ANEES FATHIMA Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPT. SECRETARIAT AND OTHERS
|
July 17, 2018 |
|
ANGAMMAL Vs. RAMU AMMAL
|
July 24, 2018 |
|
ANGAMMAL Vs. RAMKUMAR
|
April 11, 2018 |
|
ANGAMMAL Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
|
February 6, 2018 |
|
ANGAMMAL & ORS. Vs. THE STATE OF TAMIL NADU
|
June 18, 2018 |
|
ANGAPPA GOUNDER Vs. BHAVANI
|
March 8, 2018 |
|
ANGAPPA GOUNDER Vs. BHAVANI
|
March 1, 2018 |
|
ANGAYARKANNI Vs. MR. N. PONNUSWAMI
|
November 22, 2018 |
|
ANGAYEE Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
|
March 13, 2018 |
|
ANGAYEE Vs. CHINNAMMAL
|
August 21, 2018 |
|
ANGLO FRENCH TEXTILES Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
August 16, 2018 |
|
ANGLOFRENCH TEXTILES, A UNIT OF PONDICHERRY TEXTILES CORPORATION Vs. PRESIDING OFFICER, EMPLOYEES STATE INSURANCE COURT CUM II ADDITIONAL DISTRICT COURT
|
October 23, 2018 |
|
ANGUSAMY Vs. INSPECTOR OF POLICE UMATCHIKULAM POLICE STATION MADURAI DISTRICT
|
October 8, 2018 |
|
ANGUSAMY Vs. RAMALINGAM
|
April 17, 2018 |
|
ANIL JAIN Vs. CHIEF COMMISSIONER OF CUSTOMS
|
March 20, 2018 |
|
ANIL PATHAK Vs. LARSEN AND TOUBRO LIMITED
|
December 17, 2018 |
|
ANITHA Vs. SECRETARY TO GOVERNMENT
|
September 25, 2018 |
|
ANITHA NANDHINI Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION MADIPAKKAM
|
July 19, 2018 |
|
ANITHA PARVATHAVARTHINI Vs. A. SEKAR AND OTHERS
|
March 6, 2018 |
|
ANJALAI Vs. STATE AND OTHERS
|
February 16, 2018 |
|
ANJALAI Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPT. AND OTHER
|
March 27, 2018 |
|
ANJALAI Vs. K RATHINA
|
January 19, 2018 |
|
ANJALAI AMMAL Vs. GANESAN
|
July 4, 2018 |
|
ANJALI Vs. SURESH KUMAR
|
April 9, 2018 |
|
ANJALI DEVI @ S DEVI Vs. SAMBANDAM
|
July 17, 2018 |
|
ANJAMBU Vs. TRICHIRAPPALLI CITY CORPORATION
|
January 31, 2018 |
|
ANJANA Vs. THE REVENUE DIVISIONAL OFFICER, DHARMAPURI
|
June 5, 2018 |
|
ANNA PERUNDHU NELLAYA VATTARA VIYABARIGAL NALLA SANGAM Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
March 2, 2018 |
|
ANNADURAI Vs. SIVAN
|
June 20, 2018 |
|
ANNADURAI Vs. THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT, SIVAGANGAI AND ANOTHER
|
June 14, 2018 |
|
ANNADURAI Vs. STATE
|
July 16, 2018 |
|
ANNAI BUILDERS REAL ESTATE PRIVATE LIMITED REPRESENTED BY ITS AUTHORIZED SIGNATORY S VEDAVALLI Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND CEILING AND LAND TAX
|
February 13, 2018 |
|
ANNAI INDIRA GANDHI HUT DWELLERS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
|
December 19, 2018 |
|
ANNAI INDIRA GANDHI HUT DWELLERS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU AND OTHERS
|
February 23, 2018 |
|
ANNAI SARADHA WOMEN SELF HELP GROUP Vs. DISTRICT COLLECTOR COLLECTORATE, VELLORE DISTRICT
|
July 3, 2018 |
|
ANNAII MEDICAL COLLEGE AND HOSPITAL, AN INSTITUTION ESTABLISHED BY DEVI KARUMARIAMMAN EDUCATIONAL TRUST Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HEALTH & FAMILY WELFARE DEPARTMENT
|
October 5, 2018 |
|
ANNAKAMU Vs. PRINCIPAL SECRETARY OF GOVERNMENT AND OTHERS
|
April 28, 2018 |
|
ANNAKILI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 4, 2018 |
|
ANNALAKSHMI AND OTHERS Vs. A. NAGARAJAN AND OTHERS
|
July 17, 2018 |
|
ANNAMALAI Vs. STATE OF TAMIL NADU
|
January 25, 2018 |
|
ANNAMALAI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO THE GOVERNMENT
|
February 2, 2018 |
|
ANNAMALAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 4, 2018 |
|
ANNAMALAI FINANCE LIMITED REPRESENTED BY ITS SENIOR MANAGER-LEGAL Vs. BALAMURTHY TEXTILES (P) LIMITED REPRESENTED BY ITS MANAGING DIRECTOR
|
April 4, 2018 |
|
ANNAMALAI UNIVERSITY, REP BY ITS REGISTRAR Vs. M SOMASUNDARAM
|
July 24, 2018 |
|
ANNAMALAI UNIVERSITY, REP. BY ITS REGISTRAR, SRI RATHINASABATHI, ANNAMALAI NAGAR, CHIDAMBARAM Vs. THE INCOME TAX OFFICER, WARD I (1), S.N. CHAVADY CUDDALORE
|
January 2, 2018 |
|
ANNAMARY Vs. AUTHORISED OFFICER
|
January 29, 2018 |
|
ANNAPOORNA RE-ROLLING (P) LTD Vs. CUSTOMS EXCISE AND SERVICE TAX
|
April 12, 2018 |
|
ANNAPOORNIAMMAL AND OTHERS Vs. CHINNARAMASAMY GOUNDER AND OTHERS
|
March 23, 2018 |
|
ANNATHURAI Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
March 16, 2018 |
|
ANNIE D AMBROSE ALIAS J RUKMANI Vs. STATE OF TAMIL NADU
|
March 13, 2018 |
|
ANOOPCHAND CHORDIA Vs. ASHA P JAIN
|
August 31, 2018 |
|
ANOOPCHAND CHORDIA Vs. T P KAMALAKUMARI
|
August 31, 2018 |
|
ANSARI AND ORS. Vs. STATE
|
July 16, 2018 |
|
ANSI JOSHI Vs. ABDUL JABBAR
|
July 6, 2018 |
|
ANTHONIAMMAL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, VAIYAMPATTI POLICE STATION
|
October 11, 2018 |
|
ANTHONIAMMAL Vs. DURAISAMY (DIED)
|
July 27, 2018 |
|
ANTHONY ALEX Vs. DISTRICT COLLECTOR AND OTHERS
|
January 10, 2018 |
|
ANTHONY MUTHU Vs. ANTHONY CHRISTY JEEVA RATHINAM
|
February 21, 2018 |
|
ANTONY DAVID DENI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 12, 2018 |
|
ANTONY JERISTON Vs. THE REGIONAL PASSPORT OFFICER AND OTHERS
|
July 18, 2018 |
|
ANTONY MOTORS PVT. LTD. Vs. THE COMMISSIONER,CORPORATION OF CHENNAI RIPPON BUILDINGS
|
January 29, 2018 |
|
ANTSON JOSEPH Vs. UNION OF INDIA REP BY SECRETARY MINISTRY OF CIVIL AVIATION GOVT
|
March 28, 2018 |
|
ANU AKSHAYA TRADERS Vs. STATE BANK OF INDIA
|
May 10, 2018 |
|
ANUPAM ENTERPRISES Vs. COMMISSIONER
|
January 23, 2018 |
|
ANURADHA Vs. M MOHAMMED ISMAIL
|
October 4, 2018 |
|
ANUSIYA Vs. SUBHA SESHAGIRI
|
August 28, 2018 |
|
ANVAR @ ANVAR SADATH Vs. THE INSPECTOR OF POLICE
|
August 28, 2018 |
|
ANWAR BASHA AND OTHER Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT, KANCHEEPURAM AND OTHERS
|
June 20, 2018 |
|
ANWARDEEN Vs. PARAGATHULLAH
|
January 24, 2018 |
|
APARNA RAJENDRA KUMAR Vs. SECRETARY SELECTION COMMITTEE ADMISSION TO MBBS/BDS COURSES 2018-19 SESSION DIRECTORATE OF MEDICAL EDUCATION KILPAUK CHENNAI
|
July 31, 2018 |
|
APEX BUILDSYS LIMITED Vs. KALS BREWERIES PVT LIMITED
|
March 14, 2018 |
|
APEX LABORATORIES PRIVATE LTD Vs. PEGASUS FARMACO INDIA (P) LTD
|
October 11, 2018 |
|
APHRO TRUST REP BY ITS FOUNDER AND PRESIDENT VMK NAGAR, SURAPET MAIN ROAD Vs. SUPERINTENDENT OF POLICE, SIDCO OLD CORPORATE OFFICE BUILDING, GUINDY
|
August 10, 2018 |
|
APOLLO HOSPITALS ENTERPRISE LIMITED Vs. SAI APOLLO MEDICALS KADIRI ANATHAPUR, ANDHRA PRADESH
|
June 28, 2018 |
|
APOLLO HOSPITALS ENTERPRISE LTD Vs. SAI APOLLO PHARMACY
|
March 1, 2018 |
|
APOLLO HOSPITALS ENTERPRISE LTD Vs. NASEER APOLLO PHARMACY
|
August 13, 2018 |
|
APOLLO HOSPITALS ENTERPRISE LTD Vs. SRI APPOLLO SIDDHA AYURVEDHA HOSPITAL
|
August 20, 2018 |
|
APOLLO HOSPITALS ENTERPRISE LTD. Vs. THE UNION OF INDIA
|
March 9, 2018 |
|
APPASAMY ASSOCIATES Vs. DISTRICT COLLECTOR
|
March 5, 2018 |
|
APPAVOU Vs. UNION OF INDIA
|
March 21, 2018 |
|
APPELLATE ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT PONDICHERRY Vs. MAHE AUTO FUEL ENTERPRISES BHARATH PETROLEUM DEALER
|
February 16, 2018 |
|
APPU @ SELVARAMAN Vs. STATE OF TAMIL NADU
|
February 7, 2018 |
|
APPUKUTTI @ PALANISAMY Vs. STATE BY INSPECTOR OF POLICE, CHENNIMALAI POLICE STATION
|
July 13, 2018 |
|
AQUA PUMP INDUSTRIES REP BY ITS MANAGING PARTNER Vs. TECO ELECTRIC MACHINERY CO LTD
|
June 22, 2018 |
|
ARAMANAI RAMAN CHETTIAR Vs. A R MOHAN RAM AND OTHERS
|
March 13, 2018 |
|
ARANGANATHAN Vs. SUGUNA
|
March 13, 2018 |
|
ARANGASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE, KUMARAPALAYAM POLICE STATION
|
June 18, 2018 |
|
ARASU AND OTHERS Vs. R. ARUNAGIRI
|
June 11, 2018 |
|
ARASU POKKUVARATHU THOZHILALAR SANGAM, (MADURAI DIVISION-I) Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION, (MADURAI DIVISION-I) LTD.
|
December 4, 2018 |
|
ARCHANA Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
April 5, 2018 |
|
ARCHANA DEVI Vs. MOHANA PRASATH
|
August 28, 2018 |
|
ARCHIT KHEMKA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
December 19, 2018 |
|
ARCOT SUBRAMANIAN SIVASANKARAN Vs. ASSET RECONSTRUCTION COMPANY OF INDIA LTD
|
October 5, 2018 |
|
AREA MANAGER, INDIAN OIL CORPORATION Vs. M MARIYAPPAN
|
July 17, 2018 |
|
AREVA T & D Vs. STATE OF TAMIL NADU
|
October 29, 2018 |
|
ARGUS COSMETICS LIMITED Vs. REGAL PRODUCTS (P) LTD
|
July 4, 2018 |
|
ARI RAMAN AND OTHERS Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS
|
July 16, 2018 |
|
ARIHANT ENTERPRISES REP BY ITS AUTHORISED AGENT CAMP AT COLIX BEVERAGES LTD Vs. PRATEESH ENGINEERING ENTERPRISES REP BY ITS PARTNER RAMESH PRABHAHARAN
|
July 13, 2018 |
|
ARINGNAR ANNA SUGAR MILLS Vs. A. KARUNANIDHI AND OTHERS
|
August 28, 2018 |
|
ARIVUPERUMAL Vs. STATE REP BY INSPECTOR OF POLICE PAPPANADU POLICE STATION
|
February 13, 2018 |
|
ARIYANAGIPURAM MELATHERU Vs. SUPERINTENDENT OF POLICE
|
March 1, 2018 |
|
ARIYANAYAGIPURAM HINDU NADAR URAVINMURAI COMMITTEE Vs. S M MEERAMOHAIDEEN
|
October 12, 2018 |
|
ARIYANKKUPPAM COMMUNE PANCHAYAT Vs. D. MAHESWARI
|
November 16, 2018 |
|
ARIYAPUTHIRAN @ DHANDAPANI Vs. STATE REP BY INSPECTOR OF POLICE
|
March 9, 2018 |
|
ARJUNAN Vs. STATE OF TAMIL NADU REP BY INSPECTOR SATHUVACHARI POLICE STATION
|
August 1, 2018 |
|
ARJUNAN RAV Vs. S. JAYALAKSHMI
|
February 26, 2018 |
|
ARNATTU VELLALAR MADAM Vs. CHIDAMBARAM MUNICIPALITY
|
July 29, 2018 |
|
AROCKIAMATHA TRANSPORT Vs. REGIONAL MANAGER, CENTRAL WAREHOUSING CORPORATION
|
March 9, 2018 |
|
AROCKIASAMY Vs. STATE
|
June 13, 2018 |
|
AROCKIYAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE NATCHIYARPURAM POLICE STATION
|
February 13, 2018 |
|
AROKIANATHAN Vs. ANANDHA PHARMACY, REPRESENTED BY ITS PROPRIETOR
|
June 13, 2018 |
|
ART BIOTECH PRIVATE LIMITED Vs. THE COMMISSIONER, GREATER CHENNAI CORPORATION
|
October 16, 2018 |
|
ARTHANARI GOUNDER Vs. SALEM MUNICIPAL CORPORATION SALEM
|
February 15, 2018 |
|
ARTHI CHANDRU INVESTMENTS Vs. STATE REP BY INSPECTOR OF POLICE
|
March 21, 2018 |
|
ARTI MEENAKSHI MUTHIAH Vs. M CT M CENTENARY SCHOOL SOCIETY
|
June 25, 2018 |
|
ARUKKANI Vs. G LOGANATHAN
|
June 8, 2018 |
|
ARUL Vs. STATE AND OTHER
|
April 26, 2018 |
|
ARUL Vs. STATE BY INSPECTOR OF POLICE
|
October 8, 2018 |
|
ARUL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, HARUR POLICE STATION, DHARMAPURI DISTRICT
|
November 20, 2018 |
|
ARUL @ ARULSAMY AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
June 13, 2018 |
|
ARUL @ ARULVENDAN Vs. STATE OF TAMIL NADU AND OTHERS
|
March 26, 2018 |
|
ARUL COLLEGE OF EDUCATION REP BY ITS CHAIRMAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
August 27, 2018 |
|
ARUL MARI JOSEPH Vs. EDWARD RAJ
|
April 11, 2018 |
|
ARUL MIGHU ANGALA PARAMESHWARI AMMAN KOIL, REP BY ITS TRUSTEES Vs. R SIVANANDHAM
|
June 4, 2018 |
|
ARUL SELVAN Vs. A.H. ABDUL HAMEED
|
February 28, 2018 |
|
ARUL XAVIER Vs. ROSE ANTONY JOICE
|
August 2, 2018 |
|
ARULAPPAN Vs. SALAMAN ROYAR
|
July 16, 2018 |
|
ARULDOSS Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
|
February 27, 2018 |
|
ARULDOSS Vs. THOBIDOSS
|
April 10, 2018 |
|
ARULMARY Vs. K. MEENAKSHI SUNDARAM
|
April 17, 2018 |
|
ARULMIGHU ANGALAMMAN THIRUKOIL ARANGAVALAR TRUST Vs. SECRETARY TO GOVERNMENT TOURISM, CULTURE AND ENDOWMENT DEPARTMENT AND OTHERS
|
January 17, 2018 |
|
ARULMIGHU MANMATHASWAMY KOIL GNANIYAR STREET Vs. SUNDARAMBAL
|
June 7, 2018 |
|
ARULMIGHU MARIAMMAN THIRUKOVIL Vs. COMMERCIAL TAX OFFICER
|
July 23, 2018 |
|
ARULMIGU ABHINAVA DHARMA SIVACHARIAR MUTT Vs. P EKAMBARAM
|
July 31, 2018 |
|
ARULMIGU BOOTHANAYAKI AMMAN TEMPLE Vs. REVENUE DIVISIONAL OFFICER AND OTHERS
|
September 6, 2018 |
|
ARULMIGU CHINNAMUTHU MARIAMMAN TEMPLE GST ROAD AND CHINNA MELAMEIYUR VILLAGE MUDALIYAR COMMUNITY Vs. S. PANNEERSELVAM AND OTHERS
|
March 7, 2018 |
|
ARULMIGU KALYANASUNDARI AMBIGA SAMEDHA SITHESWARASAMY THIRUKOIL Vs. VEERIYAN
|
July 10, 2018 |
|
ARULMIGU PARASURAMALINGESWARAR TEMPLE Vs. SECRETARY TO GOVERNMENT AND OTHERS
|
February 21, 2018 |
|
ARULMIGU SREE THOOTHATHIRI NATHARSWAMI KOVIL Vs. CMI PROVINCE, NIRMALGIRI ASHRAM
|
July 6, 2018 |
|
ARULMIGU THIRUNAGESWARASWAMY THIRUKOVIL KUNDRATHUR SRIPERUMBUDUR TALUK Vs. BEGUM BE MUSTAFA (DIED)
|
July 5, 2018 |
|
ARULMIGU VAIKUNDA PERUMAL KOIL Vs. S GEETHA
|
October 10, 2018 |
|
ARULMIGU VENKATACHALAPATHY Vs. VAITHIYALINGAM
|
August 21, 2018 |
|
ARULMONY Vs. THRESAMMAL
|
July 23, 2018 |
|
ARULMOZHI Vs. NIL
|
January 31, 2018 |
|
ARULMURUGAN Vs. B CHANDRA
|
September 26, 2018 |
|
ARULRAJ Vs. DIRECTOR
|
February 1, 2018 |
|
ARULRAJA Vs. STATE OF TAMIL NADU
|
January 23, 2018 |
|
ARUMAIKODI Vs. COMMISSIONER, RURAL DEVELOPMENT AND PANCHAYATHRAJ
|
February 23, 2018 |
|
ARUMUGA ACHARI Vs. RAMASAMY ACHARI
|
January 18, 2018 |
|
ARUMUGA GOUNDER (DIED) Vs. VELUSAMY
|
August 30, 2018 |
|
ARUMUGA NAINAR Vs. TUTICORIN SALT& MARINE CHEMICAL LIMITED
|
July 23, 2018 |
|
ARUMUGA NAINAR Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT
|
October 10, 2018 |
|
ARUMUGA VADIVU Vs. STATE REP BY INSPECTOR OF POLICE, SEIDUNGANALLUR POLICE STATION
|
July 5, 2018 |
|
ARUMUGAM Vs. MUTHUKUMAR
|
September 27, 2018 |
|
ARUMUGAM Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE
|
July 23, 2018 |
|
ARUMUGAM Vs. PATCHAMUTHU GOUNDER
|
February 16, 2018 |
|
ARUMUGAM Vs. STATE REP BY INSPECTOR OF POLICE TALUK POLICE STATION
|
July 19, 2018 |
|
ARUMUGAM Vs. RATHINAM CHETTIYAR (DIED)
|
January 12, 2018 |
|
ARUMUGAM Vs. AUTHORISED OFFICER, PUNJAB NATIONAL BANK
|
March 27, 2018 |
|
ARUMUGAM Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
June 13, 2018 |
|
ARUMUGAM Vs. RAJINI & ORS.
|
February 1, 2018 |
|
ARUMUGAM Vs. INSPECTOR OF POLICE
|
April 9, 2018 |
|
ARUMUGAM Vs. STATE OF TAMIL NADU AND OTHERS
|
April 16, 2018 |
|
ARUMUGAM Vs. STATE REP BY INSPECTOR OF POLICE
|
January 18, 2018 |
|
ARUMUGAM Vs. STATE
|
March 15, 2018 |
|
ARUMUGAM @ SANKAR Vs. STATE INSPECTOR OF POLICE, THIRUKANUR CIRCLE PONDICHERRY
|
July 18, 2018 |
|
ARUMUGAM AND OTHERS Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT AND OTHERS
|
April 20, 2018 |
|
ARUMUGAM NAINAR Vs. RAJAMANI
|
June 11, 2018 |
|
ARUMUGAM PILLAI Vs. R PADMAGIRISAN
|
December 20, 2018 |
|
ARUMUGANAINAR @ SULLARUMUGAM Vs. STATE OF TAMIL NADU AND OTHERS
|
June 5, 2018 |
|
ARUMUGAVEL Vs. PRINCIPAL ACCOUNTANT GENERAL (A &E)
|
February 9, 2018 |
|
ARUMUGHAM Vs. STATE
|
October 27, 2018 |
|
ARUMUGHAM AND ORS. Vs. VENKATACHALAM
|
March 5, 2018 |
|
ARUN Vs. STATE AND OTHERS
|
June 12, 2018 |
|
ARUN Vs. STATE
|
July 20, 2018 |
|
ARUN CHAKRAVARTHY Vs. THE BRANCH MANAGER, THE NEW INDIA ASSURANCE CO., LTD.
|
April 2, 2018 |
|
ARUN JAIN Vs. ASHOK TEX REP BY ITS PARTNER
|
November 23, 2018 |
|
ARUN JOSEPH Vs. PACHIYAR SUGAR MILLS PVT LTD
|
April 28, 2018 |
|
ARUN KUMAR @ ARUN Vs. ASSISTANT SUPERINTENDENT OF POLICE, VALLAM SUB DIVISION
|
June 21, 2018 |
|
ARUN MAMMEN Vs. U O I
|
February 22, 2018 |
|
ARUNACHALAM Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT
|
July 9, 2018 |
|
ARUNACHALAM Vs. STATE REPRESENTED BY ITS DEPUTY SUPERINTENDENT OF POLICE, PENNAGARAM SUB DIVISION
|
July 19, 2018 |
|
ARUNACHALAM Vs. RAMU
|
April 20, 2018 |
|
ARUNACHALAM Vs. MARIAMMAL
|
March 26, 2018 |
|
ARUNACHALAM @ ARUN Vs. S AMBIKA
|
March 5, 2018 |
|
ARUNACHALAM ALIAS RAJA Vs. STATE OF TAMIL NADU, REP BY PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI
|
March 27, 2018 |
|
ARUNACHALAPURAM RAMA NADAR Vs. S. PITCHANDI AND ORS.
|
December 19, 2018 |
|
ARUNACHALATHAMMAL @CHELLAMMAL Vs. BALASUBRAMANIAN (DIED)
|
October 24, 2018 |
|
ARUNADEVI Vs. DHIVYASANJEEVI
|
March 23, 2018 |
|
ARUNAGIRI Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, TRICHY
|
March 9, 2018 |
|
ARUNAGIRI Vs. SUBRAMANIAN(DECEASED)
|
August 3, 2018 |
|
ARUNAGIRI Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
July 2, 2018 |
|
ARUNAKUMARI Vs. ANBUNESAN
|
April 19, 2018 |
|
ARUPUTHAM ENTERPRISES PROPRIETOR TMT V MANJULA Vs. J JAYAKUMAR
|
July 16, 2018 |
|
ASAITHAMBI Vs. INSPECTOR OF POLICE AND OTHERS
|
August 1, 2018 |
|
ASALAMBIKA FARM SERVICE Vs. KARUPAYEE
|
August 9, 2018 |
|
ASAN ALIYAR Vs. STATE THROUGH INSPECTOR OF POLICE
|
September 12, 2018 |
|
ASHA Vs. JEFFREY MATHURANAYAGAM
|
February 13, 2018 |
|
ASHA BI Vs. SHEIK IBRAHIM SAHIB
|
July 5, 2018 |
|
ASHISH GUPTA Vs. DISTRICT EDUCATIONAL OFFICER
|
June 27, 2018 |
|
ASHOK BALAKRISHNAN Vs. BAGAVATHI
|
April 11, 2018 |
|
ASHOK GIRI Vs. STATE OF TAMIL NADU REP BY INSPECTOR OF POLICE
|
April 3, 2018 |
|
ASHOK KUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
January 17, 2018 |
|
ASHOK KUMAR BANDARI Vs. K SRAVAN KUMAR
|
July 24, 2018 |
|
ASHOK KUMAR D JAIN Vs. MADRAS KIRANA MERCHANTS ASSOCIATION
|
July 16, 2018 |
|
ASHOK LEYLAND LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 3, 2018 |
|
ASHOK RAMACHANDRAN Vs. P.DAMODHARAN
|
June 11, 2018 |
|
ASHOK SUBRAMANIAM Vs. C SRIVIDHYA
|
August 9, 2018 |
|
ASHTALAKSHMI NAGAR, ASHTALAKSHMI NAGAR EXTENSION, R.K. PURAM KUDIYIRUPPOR NALA SANGAM Vs. THE INSPECTOR GENERAL OF POLICE
|
February 5, 2018 |
|
ASHWIN SABANAYAGAM Vs. THE CATHOLIC SYRIAN BANK LTD.
|
January 18, 2018 |
|
ASIANET COMMUNICATIONS LTD Vs. COMMISSIONER OF INCOME TAX
|
June 26, 2018 |
|
ASIRAYA INFORMATION TECHNOLOGY PRIVATE LIMITED Vs. DISTRICT REGISTRAR & ORS.
|
June 19, 2018 |
|
ASOKAN Vs. SUBHADRABAI SADDHARAMA NIKETAN TRUST
|
March 27, 2018 |
|
ASSIBATHMAHAPOORA Vs. STATE
|
March 26, 2018 |
|
ASSISTANT COLLECTOR (L A) SIVAKASI Vs. RASUL MOHAIDEEN
|
June 13, 2018 |
|
ASSISTANT COMMISSIONER Vs. D NAGARAJAN
|
June 28, 2018 |
|
ASSISTANT COMMISSIONER Vs. ARULMIGU BALAGURANTHASAMY SAMETHA
|
January 18, 2018 |
|
ASSISTANT COMMISSIONER Vs. BLESSED STARS
|
January 25, 2018 |
|
ASSISTANT COMMISSIONER OF CUSTOMS Vs. HARREN CHOKSEY PROPRIETOR, JAI MATHA ENTERPRESES
|
April 11, 2018 |
|
ASSISTANT COMMISSIONER OF CUSTOMS (GR 7H) Vs. KANISHKA ENTERPRISES
|
February 27, 2018 |
|
ASSISTANT COMMISSIONER OF CUSTOMS (PROSECUTION) Vs. JOB JACOB S/O SHIRI C C JACOB INSEPCTOR OF CUSTOMS
|
October 12, 2018 |
|
ASSISTANT COMMISSIONER OF POLICE Vs. CHANDRABOSE
|
September 19, 2018 |
|
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER Vs. CHIEF EDUCATIONAL OFFICER, THIRUVANNAMALAI
|
November 2, 2018 |
|
ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. T R A BALASUNDARAM
|
June 4, 2018 |
|
ASSISTANT EXECUTIVE ENGINEER Vs. P ALAMELU (DECEASED)
|
January 31, 2018 |
|
ASSISTANT EXECUTIVE ENGINEER, DISTRIBUTION / KOVIL, TANGEDCO Vs. VENKATAGIRI MODERN RICE MILL
|
July 4, 2018 |
|
ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
March 15, 2018 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER
|
July 31, 2018 |
|
ASSISTANT VICE PRESIDENT HUMAN RESOURCE & DEVELOPMENT LAKSHMI VILAS BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR GOVERNMENT OF TAMIL NADU
|
September 20, 2018 |
|
ASSOCIATION OF MANAGEMENT OF PRIVATE SCHOOLS (CBSE) Vs. STATE OF TAMIL NADU
|
July 19, 2018 |
|
ASSOCIATION OF SELF FINANCING ARTS Vs. GOVERNMENT OF INDIA AND OTHERS
|
February 27, 2018 |
|
ASSODAI Vs. SUBRAMANIAN
|
January 30, 2018 |
|
ASST COMMISSIONER OF INCOME TAX Vs. VIJAY TELEVISION PRIVATE LTD
|
April 23, 2018 |
|
ASVEENS FORGING PVT LTD Vs. REGISTRAR DEBT RECOVERY APPELLATE TRIBUNAL
|
July 9, 2018 |
|
ASWANI ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 25, 2018 |
|
ASWANTH RAM Vs. SECRETARY TO GOVERNMENT
|
February 5, 2018 |
|
ASWATHANARAYANAESWARA Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
August 7, 2018 |
|
ATHIMARUTHEESWARAN Vs. STATE OF TAMIL NADU AND OTHERS
|
April 26, 2018 |
|
ATHIPARASAKTHI TRADERS Vs. STATE OF TAMIL NADU
|
June 27, 2018 |
|
ATHMARAM RAO Vs. SHANTHAN PHAWAR
|
March 28, 2018 |
|
ATLANTIC SHIPPING PVT. LTD. Vs. CHENNAI PORT TRUST
|
March 28, 2018 |
|
ATTAYA SELLAMMAL Vs. MINOR KAVITHA
|
April 28, 2018 |
|
AUROPARAJNA PAL Vs. JAWAHARLAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION & RESEARCH (JIPMER) AND OTHERS
|
April 4, 2018 |
|
AUROPRAJNA PAL Vs. JAWAHARLAL INSTITUTE OF POST GRADUATE, MEDICAL EDUCATION & RESEARCH
|
October 12, 2018 |
|
AUTHORISED OFFICER TAMIL NAD MERCANTILE BANK LTD Vs. R HARI
|
April 17, 2018 |
|
AUTHORISED SIGNATORY, ICICI LOMBARD GENERALINSURANCE COMPANY LTD Vs. MOUROUGANE
|
January 5, 2018 |
|
AUTHORISED SIGNATORY,CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. JOTHI, W/O SIVASUBRAMANIAN
|
September 4, 2018 |
|
AUTHORIZED OFFICER Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL, COIMBATORE AND OTHERS
|
July 23, 2018 |
|
AUTHORSIED OFFICER TAMIL NAD MERCANTILE BANK LTD. Vs. DISTRICT COLLECTOR
|
July 9, 2018 |
|
AUTOMOTIVE COACHES AND COMPONENTS LIMITED Vs. THE BRANCH INCHARGE BANK OF MAHARASHTRA, AND OTHERS
|
April 26, 2018 |
|
AVALON TECHNOLOGIES (P) LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER (C&R)
|
May 3, 2018 |
|
AVM FILM STUDIOS Vs. K S SABARINATHAN PROPRIETOR, AMARJOTHI MOVIES
|
March 19, 2018 |
|
AVUDAIAPPAN FOUNDATION Vs. SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 1, 2018 |
|
AXESS SEVEN Vs. SILVER LINE FILM FACTOR
|
January 17, 2018 |
|
AYANS INTERNATIONAL FOOD & CONFECTIONERIES TRADING LLP Vs. COMMISSIONER OF CUSTOMS
|
November 20, 2018 |
|
AYAPADI CHAVADI DHARMAM, PRIVATE FAMILY TRUST Vs. HABIBUNNISA
|
October 11, 2018 |
|
AYESHA RIZWANA Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD
|
July 24, 2018 |
|
AYSHWARYA Vs. STATE
|
March 13, 2018 |
|
AYYADURAI Vs. DEVAKI SANTHA (DIED)
|
April 20, 2018 |
|
AYYAMMAL Vs. THE PRINCIPLE SECRETARY TO GOVERNMENT AND OTHERS
|
March 8, 2018 |
|
AYYAMMAL (DIED) AND OTHER Vs. S. AYYASAMY (DIED) AND OTHERS
|
April 2, 2018 |
|
AYYANAR Vs. KUPPAMMAL AND OTHERS
|
July 25, 2018 |
|
AYYANAR TEMPLE REP BY ITS HEREDITARY TRUSTEE Vs. PALANIVELU
|
October 22, 2018 |
|
AYYAPPAN Vs. SATHIYASEELAN
|
January 4, 2018 |
|
AYYAPPAN AND OTHER Vs. JOINT SUB
|
June 7, 2018 |
|
AYYAR & CO Vs. ASSISTANT COMMISSIONER (ST)
|
March 2, 2018 |
|
AYYARSAMY Vs. STATE
|
August 13, 2018 |
|
AYYASAMY Vs. GOPAL AND OTHERS
|
June 7, 2018 |
|
AYYASAMY Vs. SENIOR REGIONAL MANAGER, TAMIL NADU STATE MARKETING CORPORATION LIMITED (TASMAC) AND OTHERS
|
February 22, 2018 |
|
AYYASWAMI JAIN Vs. ASSISTANT GENERAL MANAGER, TIRUVANNAMALI CENTRAL CO
|
June 29, 2018 |
|
AZEEMUNISSA BEGUM Vs. SUB
|
June 26, 2018 |
|
AZHAGAMMAL Vs. PERUMAL
|
July 10, 2018 |
|
AZHAGAN AMBALAM Vs. RASU
|
June 14, 2018 |
|
AZHAGU Vs. STATE OF TAMIL NADU AND OTHERS
|
March 28, 2018 |
|
AZIM FOUSAN PULPARAMBIL Vs. STATE
|
June 25, 2018 |
|
B . SARAVANA SATHISH KUMAR Vs. REGISTRAR MADRAS HIGH COURT AND ANR.
|
April 20, 2018 |
|
B AISHWARYA JANANI Vs. SARAVANAN B
|
January 31, 2018 |
|
B ATHIAPPAN Vs. L BHARATHI
|
March 14, 2018 |
|
B AYSHWARIA Vs. T SIVA PRASANNA
|
July 4, 2018 |
|
B BALAKMOJI Vs. J SATHIANARAYANAN
|
April 25, 2018 |
|
B BHARATHI Vs. CENTRAL INFORMATION COMMISSION
|
October 12, 2018 |
|
B CHAKRAVARTHI Vs. K AZHAKAR
|
August 20, 2018 |
|
B D KUMARASAMY Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY
|
April 12, 2018 |
|
B DAMODARAN Vs. STATE REPRESENTED BY, INSPECTOR OF POLICE
|
June 5, 2018 |
|
B DHARMARAJ Vs. DIRECTOR GENERAL OF POLICE
|
February 21, 2018 |
|
B DHARMICHAND Vs. RAJALAKSHMI
|
February 16, 2018 |
|
B ELANGOVAN Vs. GOVERNMENT OF TAMIL NADU
|
August 20, 2018 |
|
B GOPINATH Vs. STATE
|
September 6, 2018 |
|
B GOPU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
July 19, 2018 |
|
B GOWRI Vs. STATE OF TAMIL NADU
|
March 21, 2018 |
|
B JAYALAKSHMI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 30, 2018 |
|
B JAYASRI Vs. S ASHOK
|
September 18, 2018 |
|
B JOHNSON CHRISTDOSS Vs. INDIAN INSTITUTE OF TECHNOLOGY REP BY ITS DIRECTOR
|
June 28, 2018 |
|
B JOY VASANTHI Vs. KARUNYA INSTITUTE OF TECHNOLOGY BY ITS PRINCIPAL
|
April 25, 2018 |
|
B K RAJESWARI Vs. G DHARANI
|
July 9, 2018 |
|
B K VIDHYA Vs. V G RAJENDRANE CHAIRMAN
|
January 31, 2018 |
|
B K VIJAYALAKSHMI Vs. B JAYACHANDRAN
|
April 10, 2018 |
|
B KODI Vs. MALARVIZHI
|
August 30, 2018 |
|
B LAKSHMIKANTH Vs. GENERAL MANAGER (NETWORK II) APPOINTING AUTHORITY STATE BANK OF INDIA-LOCAL HEAD OFFICE
|
June 19, 2018 |
|
B LINGAN Vs. K VEERABADRASWAMY
|
April 25, 2018 |
|
B M DHANALAKSHMI Vs. K RAMAN
|
June 12, 2018 |
|
B MADAPPAN Vs. STATE OF TAMIL NADU
|
February 26, 2018 |
|
B MADAPPAN Vs. STATE
|
February 26, 2018 |
|
B MOHANRAJ Vs. P PARASMAL JAIN (DECEASED)
|
July 24, 2018 |
|
B MUTHURAMALINGAM, S/O LATE U BOOMINATHAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
February 26, 2018 |
|
B NAMBIRAJAN Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AT NAGERCOIL
|
April 18, 2018 |
|
B NARASIMHA RAO Vs. B UMA MAHESWARA RAO
|
February 28, 2018 |
|
B NARASIMHA RAO Vs. T MADHAVA RAO &
|
February 27, 2018 |
|
B NIRMAL BOTHRA Vs. A B ASHOK BOTHRA
|
April 11, 2018 |
|
B PALANI Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD
|
April 27, 2018 |
|
B PANDIAMMAL Vs. STATE REP BY INSPECTOR OF POLICE CHENNAI CENTRAL RAILWAY POLICE
|
June 27, 2018 |
|
B PANDIAN Vs. COMMISSIONER FOR AGRICULTURE
|
January 3, 2018 |
|
B PARIMALA Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY REP BY ITS GENERAL MANAGER
|
January 19, 2018 |
|
B PARUVATHAM Vs. SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
|
September 28, 2018 |
|
B RADHAMANI Vs. S CHARUBALA
|
April 17, 2018 |
|
B RAM @ SHOBAN RAM Vs. MANJUNATH K
|
January 19, 2018 |
|
B RAMESH Vs. STATE OF TAMIL NADU
|
August 28, 2018 |
|
B RAMESH BABU Vs. C MUTHU
|
July 6, 2018 |
|
B RATHI DEVI Vs. REGISTRAR, MOTHER THERESA WOMENS UNIVERSITY, KODAIKANAL
|
April 26, 2018 |
|
B ROSHINI Vs. R ARUN KUMAR
|
September 17, 2018 |
|
B S PRAKASH Vs. STATE
|
April 28, 2018 |
|
B S RAJU Vs. M GOVINDA
|
June 26, 2018 |
|
B S RAO Vs. K V S PRASAD
|
June 21, 2018 |
|
B SAKRAVARTHI Vs. N THANGARAJ
|
September 27, 2018 |
|
B SATYANARAYANAN Vs. CHIEF METROPOLITAN MAGISTRATE
|
April 2, 2018 |
|
B SELVAM Vs. STATE REP BY INSPECTOR OF POLICE
|
August 14, 2018 |
|
B SENTHIL KUMAR Vs. COMMISSIONER OF POLICE
|
October 29, 2018 |
|
B SENTHIL KUMAR STATE SECRETARY HINDU MAKKAL KATCHI (TAMILAGAM) Vs. COMMISSIONER OF POLICE OFFICE OF COMMISSIONER OF POLICE VEPERY
|
October 23, 2018 |
|
B SEVANAN Vs. BOJAN
|
March 6, 2018 |
|
B SRIDHAR Vs. RAJKUMAR
|
January 24, 2018 |
|
B SRIDHARAN Vs. UNION OF INDIA, REP BY ITS JOINT SECRETARY
|
November 2, 2018 |
|
B STALIN Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU SECRETARIAT
|
February 20, 2018 |
|
B SULACHANA Vs. GOVERNMENT OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT
|
June 18, 2018 |
|
B SUMATHI Vs. R S MANOGARAN
|
April 25, 2018 |
|
B SUNDARESAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY LABOUR AND EMPLOYMENT DEPARTMENT
|
July 5, 2018 |
|
B SUSILA Vs. V K RAMANATHAN
|
March 8, 2018 |
|
B VASANTHA KOHILAM Vs. STANDARD, POLY PLAST MADURAI (PVT) LTD , BY ITS MANAGING DIRECTOR
|
June 14, 2018 |
|
B VENKATACHALAPATHY Vs. N T GOPALAKRISHNAN
|
February 9, 2018 |
|
B VENKATESH Vs. NAGARAJAN
|
July 12, 2018 |
|
B VENKATESHKUMAR Vs. P NAGARAJAN
|
August 14, 2018 |
|
B VIGNESH Vs. SUPERINTENDENT OF POLICE, RAILWAYS, PONMALAI, TRICHY
|
March 28, 2018 |
|
B VIJALAKSHMI Vs. R AMARAVATHI
|
August 10, 2018 |
|
B VIJAYA Vs. S MAHESH
|
April 28, 2018 |
|
B VIJAYAKUMARI Vs. S JEYARAMAN
|
August 31, 2018 |
|
B. ABDUL MALICK & CO. Vs. STATE BANK OF INDIA
|
September 6, 2018 |
|
B. AGNIRAJ Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 24, 2018 |
|
B. BABU Vs. THE DEPUTY REGISTRAR OF CO
|
July 24, 2018 |
|
B. BARATH Vs. ASSISTANT SECRETARY, REGIONAL OFFICE, CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
|
March 8, 2018 |
|
B. BASKAR AND OTHER Vs. UNION OF INDIA AND OTHERS
|
July 18, 2018 |
|
B. BASUVAN Vs. D. MATHEWS SAMUEL
|
March 26, 2018 |
|
B. BHARANITHARAN Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 3, 2018 |
|
B. BHUVANESWARI AND OTHERS Vs. SECRETARY AND CORRESPONDENT, SRI KUMARAGURUBARA SWAMIGAL MIDDLE SCHOOL
|
April 23, 2018 |
|
B. CHINNASAMY ACHARI Vs. KANNAMMAL ALIAS MUNIAMMAL
|
June 4, 2018 |
|
B. DHANALAKSHMI AND OTHERS Vs. L. RAVICHANDRAN AND OTHERS
|
January 9, 2018 |
|
B. GANGA DEVI Vs. STATE REPRESENTED BY THE SECRETARY, HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT, CHENNAI AND ANOTHER
|
January 24, 2018 |
|
B. GOWRI Vs. S. PADMAVATHY AND ORS.
|
February 14, 2018 |
|
B. JAYACHANDRAN Vs. AUTHORISED OFFICER, CENTRAL BANK OF INDIA, REGIONAL OFFICE
|
March 14, 2018 |
|
B. KAMALADEVI AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 18, 2018 |
|
B. KANNADASAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 5, 2018 |
|
B. MANOHAR Vs. THE COMMISSIONER, TRICHIRAPPALLI CITY MUNICIPAL CORPORATION, TRICHIRAPPALLI AND ORS.
|
January 24, 2018 |
|
B. MANOHARAN Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
|
February 5, 2018 |
|
B. MANOHARAN AND OTHERS Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
|
April 10, 2018 |
|
B. MANOHARAN AND OTHERS Vs. DISTRICT REVENUE OFFICER AND OTHERS
|
April 26, 2018 |
|
B. MARY JENNIFER Vs. J. SAHAYA LENIN
|
April 2, 2018 |
|
B. MURUGAN AND OTHERS Vs. STATE REPRESENTED BY ITS SECRETARY, DEPARTMENT OF EDUCATION AND OTHERS
|
February 28, 2018 |
|
B. NAGARAJAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
|
February 7, 2018 |
|
B. NARASIMAH SASTRY @ B. BABU NARASIMHA RAO AND OTHERS Vs. THE PURASAWALKAM PERMANENT FUND LIMITED AND OTHERS
|
January 5, 2018 |
|
B. NARAYANAMOORTHY Vs. THE STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, FORT ST. GEORGE, CHENNAI AND OTHERS
|
February 20, 2018 |
|
B. NAVAKUMAR Vs. IDBI BANK LTD.
|
March 1, 2018 |
|
B. PALANI Vs. THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.
|
June 11, 2018 |
|
B. PALANIVEL Vs. THE SUPERINTENDANT OF POLICE AND OTHERS
|
June 20, 2018 |
|
B. PARTHIBAN Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT MADRAS AND OTHER
|
August 9, 2018 |
|
B. PRASADA RAO AND OTHERS Vs. GOVERNMENT OF TAMIL NADU
|
June 29, 2018 |
|
B. RAJAN Vs. THE ASSISTANT DIVISIONAL ENGINEER, THE TAMIL NADU HIGHWAYS DEPARTMENT AND ANOTHER
|
March 2, 2018 |
|
B. RAMKUMAR ADITYAN Vs. GOVERNMENT OF TAMIL NADU
|
February 22, 2018 |
|
B. SANTHANAM Vs. SUB INSPECTOR OF POLICE
|
April 11, 2018 |
|
B. SHANMUGAM Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 16, 2018 |
|
B. SOMASUNDARAM Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING, OFFICE OF THE COMMISSIONER OF TOWN AND COUNTRY PLANNING, NO.807, ANNA SALAI, CHENNAI
|
July 20, 2018 |
|
B. SUMATHI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 25, 2018 |
|
B. SURESH Vs. DISTRICT COLLECTOR
|
March 26, 2018 |
|
B. SUSEEL KUMAR Vs. THE GOVERNMENT OF TAMIL NADU
|
January 19, 2018 |
|
B. TAMILSELVAN AND OTHERS Vs. ANNA UNIVERSITY AND OTHERS
|
April 26, 2018 |
|
B. THANGAPANDI SRINIVASAN AND ANR. Vs. G. PRABHA AND ANR.
|
April 27, 2018 |
|
B. THANGARAJ Vs. THE SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT SECRETARIAT AND ORS.
|
June 4, 2018 |
|
B. THENMALLI Vs. STATE OF TAMIL NADU AND OTHERS
|
January 30, 2018 |
|
B. USHA Vs. COMMISSIONER OF WORKMENS COMPENSATION AND DEPUTY COMMISSIONER OF LABOUR, COIMBATORE
|
March 1, 2018 |
|
B. VASUKI DEVI Vs. P. HARIHARAVEL
|
April 12, 2018 |
|
B. VEERAN Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT AND OTHER
|
April 25, 2018 |
|
B. VENKATESAN AND ANR. Vs. Y. LAVANYA AND ANR.
|
April 26, 2018 |
|
B. VIJAYAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI AND OTHERS
|
July 26, 2018 |
|
B. VISALAKSHI Vs. DISTRICT COLLECTOR TRICHY
|
August 14, 2018 |
|
B. VIVEKANANTHAN Vs. B. ANANDAN
|
August 21, 2018 |
|
B.AYESHA BEEVI @ SELVI Vs. STATE OF TAMIL NADU & ORS.
|
February 28, 2018 |
|
B.CHITRA Vs. ASSISTANT GENERAL MANGER, STRESSED ASSETS RECOVERY BRANCH
|
June 28, 2018 |
|
B.G. BABU Vs. STATE BANK OF INDIA
|
February 19, 2018 |
|
B.K. BASHA Vs. MOHAMED ALI
|
March 13, 2018 |
|
B.K. VENKATESAN Vs. STATE
|
March 5, 2018 |
|
B.MENAKA Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU AND OTHERS
|
January 5, 2018 |
|
B.MUTHUVIJAYAN Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 4, 2018 |
|
B.N. SRIDHARAN (DIED) AND OTHERS Vs. COMMISSIONER, GUDIYATHAM MUNICIPALITY AND OTHER
|
June 18, 2018 |
|
B.RAMKUMAR ADITYAN Vs. CHIEF ELECTION COMMISSIONER
|
December 21, 2018 |
|
B.S. SHAH Vs. M/S.J.V.H.MET
|
July 13, 2018 |
|
B.SANKAR Vs. DISTRICT COLLECTOR
|
December 11, 2018 |
|
B.SIVAKAMI Vs. TEACHERS RECRUITMENT BOARD
|
December 7, 2018 |
|
B.T. MUNICHIKKANNA REDDY Vs. SIDDAPPA REDDY
|
November 26, 2018 |
|
B.T.NATARAJAN Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 3, 2018 |
|
B.V. RAMANA Vs. K.M. BALAJI
|
July 10, 2018 |
|
B.VIJAYAKUMAR Vs. STATE
|
December 10, 2018 |
|
BAAPAA ENGINEERS Vs. ELECTRONICS FINANCE LIMITED
|
August 1, 2018 |
|
BABU Vs. STATE
|
April 4, 2018 |
|
BABU Vs. STATE BY INSPECTOR OF POLICE
|
August 28, 2018 |
|
BABU @ ANTOINE Vs. LILY @ UMA
|
February 20, 2018 |
|
BABU @ BABANATHAN Vs. STATE REPRESENTED BY, DEPUTY SUPERINTENDENT OF POLICE
|
January 30, 2018 |
|
BABU @ FAROOK BATCHA @ AUTO BABU Vs. STATE BY INSPECTOR OF POLICE
|
July 17, 2018 |
|
BABU S/O ETHIRAJ Vs. STATE REP BY INSPECTOR OF POLICE
|
August 30, 2018 |
|
BABU BHARDAGOND Vs. STATE OF TAMIL NADU
|
September 7, 2018 |
|
BABY RAJAGOPAL @ BABY NAGALAKSHMI Vs. SIVAKUMAR
|
January 18, 2018 |
|
BACKIYARAJ Vs. STATE
|
February 23, 2018 |
|
BADMA@BADMAVATHI Vs. STATE OF TAMIL NADU AND OTHERS
|
February 14, 2018 |
|
BADMANABAN Vs. KANNIAPPAN
|
July 6, 2018 |
|
BAGAVATHI ASARI (DIED) Vs. SUBRAMONIAN ASARI (DIED)
|
August 29, 2018 |
|
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. AYYAVU
|
February 1, 2018 |
|
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. Vs. MANGALA AND OTHERS
|
April 26, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SUGANYA
|
August 13, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. K SHANKER
|
February 23, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. LAKHSMI
|
April 24, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. THANGA MARIAMMAL
|
April 13, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. V DUKKAIAMMAL
|
October 23, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ARUMUGAM
|
July 4, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. R. NOBLE RANISELINA
|
November 2, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. KANSOOL
|
August 29, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. EASWARI
|
September 6, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MOOKKAMMAL
|
April 24, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RAJESWARI
|
April 28, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. K SUBRAMANI
|
April 3, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED, REP BY ITS BRANCH MANAGER Vs. UMAMAHESWARI
|
April 10, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. GLORY LIDIYA @ JOTHILAKSHMI
|
April 11, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. J JOHN PAUL
|
March 21, 2018 |
|
BAJAJ ALLIANZE GENERAL INSURANCE CO , LTD Vs. KALYANI DEVAR @ CHELLAKKAN
|
April 17, 2018 |
|
BAJAJ ALLIANZE GENERAL INSURANCE CO LTD Vs. K DEVARAJ
|
September 12, 2018 |
|
BAJAJ ALLIANZE GENERAL INSURANCE CO LTD Vs. SAROJA
|
August 31, 2018 |
|
BAKKIYAM @ BAKKIAYAVATHI Vs. M MEYAAN
|
April 16, 2018 |
|
BAKTHAVATSALU NAIDU Vs. THE PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA, VILLUPURAM AND ANOTHER
|
June 21, 2018 |
|
BAKYAM AND OTHER Vs. THE DISTRICT COLLECTOR, VILLUPURAM DISTRICT AND OTHERS
|
August 23, 2018 |
|
BALA @ BALAKRISHNAN Vs. STATE BY INSPECTOR OF POLICE, THOOKANAMPAKKAM POLICE STATION
|
July 6, 2018 |
|
BALA @ BALAKRISHNAN Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND OTHERS
|
June 11, 2018 |
|
BALA @ BALAMURUGAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 26, 2018 |
|
BALA @ BALAMURUGAN Vs. STATE OF TAMIL NADU AND OTHERS
|
June 26, 2018 |
|
BALA POI SOLLAN PILLAI AND OTHERS Vs. KANDASAMY
|
July 11, 2018 |
|
BALA VINAYAGAR HIGH SCHOOL Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT, STATE OF TAMIL NADU
|
April 10, 2018 |
|
BALACHITRA Vs. KUMARAN
|
January 29, 2018 |
|
BALAIYAN @ BALAN Vs. SUNDARAMBAL & ORS.
|
February 23, 2018 |
|
BALAJI Vs. KALA
|
January 19, 2018 |
|
BALAJI Vs. STATE OF TAMIL NADU AND OTHERS
|
July 18, 2018 |
|
BALAJI Vs. LEELAVATHI
|
January 19, 2018 |
|
BALAJI IMPEX KRISHNAN MANSION Vs. COMMISSIONER OF CUSTOMS (SEAPORT)
|
August 16, 2018 |
|
BALAJI NURSERY & PRIMARY SCHOOL REP BY ITS CORRESPONDENT Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
|
January 30, 2018 |
|
BALAJI OIL INDUSTRIES PVT LTD Vs. STATE BANK OF INDIA
|
January 23, 2018 |
|
BALAJI REAL MEDIA PRIVATE LIMITED Vs. ANAND CINE SERVICE, REP BY ITS PARTNERS, MANOHAR PRASAD
|
July 10, 2018 |
|
BALAKRISHNAN Vs. SIVAGANGAI SAMASTHAM DEVASTHAM
|
February 1, 2018 |
|
BALAKRISHNAN Vs. THE DISTRICT OF LIBRARIES
|
February 7, 2018 |
|
BALAKRISHNAN Vs. GOPAL DASS
|
August 1, 2018 |
|
BALAKRISHNAN CHETTIAR Vs. RAJESWARI
|
August 16, 2018 |
|
BALAKRISHNAN, SON OF KESAVAN Vs. STATE GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
April 25, 2018 |
|
BALAKUMAR @ BEEDI BALA Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
March 16, 2018 |
|
BALAMANI Vs. LEBANA SUNDARAM PILLAI
|
July 13, 2018 |
|
BALAMANOHARI Vs. VENKATESWARA COLLEGE OF ENGINEERING
|
April 27, 2018 |
|
BALAMARICHAMY Vs. SUPERINTENDENT OF POLICE
|
April 25, 2018 |
|
BALAMBAL Vs. D PRAKASH
|
September 17, 2018 |
|
BALAMMAL Vs. DIRECTOR OF TOWN PANCHAYAT
|
February 8, 2018 |
|
BALAMURUGAN Vs. STATE, REP BY INSPECTOR OF POLICE
|
August 30, 2018 |
|
BALAMURUGAN Vs. STATE
|
October 3, 2018 |
|
BALAMURUGAN Vs. HARIKRISHNAN
|
July 4, 2018 |
|
BALAMURUGAN Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
|
June 27, 2018 |
|
BALAMURUGAN Vs. LAKSHMIAMMAL
|
October 23, 2018 |
|
BALAMURUGAN Vs. POOCHAMMAL
|
October 3, 2018 |
|
BALAMURUGAN AND ORS. Vs. INSPECTOR OF POLICE
|
April 25, 2018 |
|
BALAMURUGAN COMPANY SIVAYAM AND OTHERS Vs. SAKTHIVEL
|
January 23, 2018 |
|
BALARAMAN Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
|
February 6, 2018 |
|
BALASUBRAMANI Vs. D NAVAJEEJAN
|
June 12, 2018 |
|
BALASUBRAMANI AND OTHERS Vs. THE SUB INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, ANDIPATTI, THENI DISTRICT AND ANOTHER
|
June 27, 2018 |
|
BALASUBRAMANIAN Vs. SUBRAMANI
|
August 3, 2018 |
|
BALASUBRAMANIAN Vs. THANGASELVI
|
September 4, 2018 |
|
BALASUBRAMANIAN Vs. KOSALAI @ KOWSALYA
|
April 4, 2018 |
|
BALASUBRAMANIAN Vs. DHANALAKSHMI AND ORS.
|
March 1, 2018 |
|
BALASUBRAMANIAN ADITYAN Vs. PRINCIPAL COMMISSIONER OF INCOME-TAX-10
|
January 4, 2018 |
|
BALU @ BALACHANDRAN Vs. KIRUPANANDAM
|
June 5, 2018 |
|
BALU @ DIESEL BALU Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
June 27, 2018 |
|
BALUSAMI Vs. SUB
|
June 20, 2018 |
|
BANGUBALAN @ BALAMURUGAN Vs. STATE
|
January 9, 2018 |
|
BANK OF BARODA Vs. P MOHAN
|
April 16, 2018 |
|
BANK OF BARODA Vs. KAMALA BALASUBRAMANIAM
|
July 18, 2018 |
|
BANK OF BARODA REP BY ITS CHAIRMAN & MANAGING DIRECTOR Vs. A M SAMPATH
|
March 22, 2018 |
|
BANUMATHI Vs. CHIEF SECRETARY TO THE GOVERNMENT
|
January 11, 2018 |
|
BANUMATHY (DIED) AND OTHERS Vs. MADURAI
|
February 12, 2018 |
|
BANUPRIYA Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ANOTHER
|
February 15, 2018 |
|
BAPL INDUSTRIES LTD., REG.OFFICE BHURADIA CHAMBERS Vs. CANARA BANK
|
February 8, 2018 |
|
BARAKATHNISA Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
April 20, 2018 |
|
BARATHI DATA SERVICE PRIVATE LIMITED Vs. UNION OF INDIA
|
September 17, 2018 |
|
BASAVARAJ Vs. NARAYANASAMY
|
July 20, 2018 |
|
BASILL JOSE Vs. COMMISSIONER OF POLICE, COIMBATORE CITY POLICE AND OTHER
|
March 12, 2018 |
|
BASKAR Vs. STATE
|
October 24, 2018 |
|
BASKARA SETHURAMALINGAM Vs. M SETHURAMALINGAM
|
April 17, 2018 |
|
BASKARAN Vs. R SELIN REENA
|
January 23, 2018 |
|
BASKARAN Vs. MANIMARAN
|
June 21, 2018 |
|
BASKARAN @ MADURAI BASKARAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
January 23, 2018 |
|
BATLIBOI LIMITED Vs. REFRIGERATION ACCESSORIES LTD
|
October 12, 2018 |
|
BAULSUNDAR Vs. INDIA EVANGELICAL LUTHERAN CHURCH (IELC) REP BY ITS GENERAL TREASURER
|
September 26, 2018 |
|
BAVASIKKANDAR Vs. STATE AND ORS
|
January 23, 2018 |
|
BAYAN BAIS WAKF BANGALORE AND OTHERS Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
February 1, 2018 |
|
BELLSTAR TRADING PVT LTD , REPRESENTED THROUGH ITS DIRECTORS, AMARJEET SINGH Vs. PANASONIC INDIA PRIVATE LIMITED, THROUGH ITS AUTHORISED REPRESENTATIVE V SWAMINATHAN
|
April 9, 2018 |
|
BEN FOUNDATION PVT LTD Vs. DEPUTY COMMISSIONER (SMR)
|
January 8, 2018 |
|
BENAKA MINERALS TRADING (P) LTD Vs. R S MINERALS EXIM PRIVATE LTD
|
August 3, 2018 |
|
BENATIC SAMSON @ SAMSON Vs. K ARJUNAN
|
September 4, 2018 |
|
BENJAMIN Vs. SUB INSPECTOR OF POLICE, THUCKALAY POLICE STATION, KANYAKUMARI DISTRICT
|
June 20, 2018 |
|
BENQ INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 12, 2018 |
|
BENTINCK HIGHER SECONDARY SCHOOL FOR GIRLS REP BY ITS CORRESPONDENT, CHENNAI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, CHENNAI
|
October 3, 2018 |
|
BENZIGER FOUNDATIONPVT LTD Vs. V GANESAN
|
August 6, 2018 |
|
BERACHAH APOSTOLIC CHRISTIAN ASSEMBLY TRUST Vs. STATE REP. BY ITS THE PRINCIPAL SECRETARY
|
March 16, 2018 |
|
BERGGRUEN ESTATE PROJECTS PVT. LTD. Vs. CHILLARA KALYAN
|
January 29, 2018 |
|
BESSER CONCRETE SYSTEMS LTD. Vs. ACCORD FINANCE & PROPERTIES (PVT.) LTD.
|
June 27, 2018 |
|
BESTO BRITE STEELS PRIVATE LIMITED Vs. V MUTHU KRISHNAN
|
February 8, 2018 |
|
BEULA JULIET Vs. K VELU
|
February 5, 2018 |
|
BGR ENERGY SYSTEMS LIMITED Vs. P S TECHCOM PVT LTD
|
July 5, 2018 |
|
BHAGAVAN DAS DHANANJAYA DAS Vs. UNION OF INDIA
|
August 3, 2018 |
|
BHAGWANDAS METALS LIMITED Vs. KARISMAA FOUNDATIONS PVT LTD
|
July 26, 2018 |
|
BHAMA Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 26, 2018 |
|
BHANSI Vs. V GOVINDARAJULU NAIDU (DECEASED)
|
August 2, 2018 |
|
BHANU & ANR. Vs. V.K. IYYANATHAN
|
March 9, 2018 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. BOILER PLANT EMPLOYEES UNION
|
July 18, 2018 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. DEPUTY COMMISSIONER (ST)-1
|
January 10, 2018 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. ESTATE OFFICER, ADDITIONAL DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAY MADRAS DIVISION
|
September 20, 2018 |
|
BHARAT PETROLEUM CORPORATION LTD. AND OTHERS Vs. P. UMAPATHY AND OTHERS
|
April 19, 2018 |
|
BHARAT SANCHAR NIGHAM LTD Vs. MANAGER, QUALITY SERVIES AND SOLUTIONS PVT LTD
|
April 27, 2018 |
|
BHARATH KUMAR Vs. VALARMATHI
|
January 22, 2018 |
|
BHARATH MARINE CO Vs. COMMISSIONER OF CUSTOMS
|
February 14, 2018 |
|
BHARATH PADMANABHAN Vs. STATE BY
|
April 16, 2018 |
|
BHARATH POST GRADUATE COLLEGE Vs. INDIABULLS HOUSING FINANCE LIMITED
|
July 31, 2018 |
|
BHARATH SANCHAR NIGAM LIMITED Vs. S RAVI
|
March 16, 2018 |
|
BHARATHA RAJA Vs. SUBBULAKSHMI
|
August 9, 2018 |
|
BHARATHAM STORES Vs. ASSISTANT COMMISSIONER (CT)
|
January 24, 2018 |
|
BHARATHI Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
March 23, 2018 |
|
BHARATHI AXA GENERAL INSURANCE CO LTD Vs. PANCHALI
|
February 15, 2018 |
|
BHARATHI CABS PVT LTD Vs. DIVISIONAL RAILWAY MANAGER, (COMMERCIAL) SOUTHERN RAILWAYS
|
September 18, 2018 |
|
BHARATHI S Vs. PONDICHERRY UNIVERSITY REPRESENTED BY ITS CONTROLLER OF EXAMINATIONS
|
April 13, 2018 |
|
BHARATHIDASAN Vs. SHANMUGAVEL
|
November 15, 2018 |
|
BHARATI AXA GENERAL INSURANCE CO LTD Vs. AANDI
|
October 24, 2018 |
|
BHARTI AXA GENERAL INS CO LTD Vs. A AYSHA
|
August 24, 2018 |
|
BHARTI AXA GENERAL INSURANCE CO LTD Vs. AMMAYYA
|
October 10, 2018 |
|
BHARTI AXA GENERAL INSURANCE CO LTD Vs. MALATHI
|
June 22, 2018 |
|
BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. AMUDHAKANI
|
June 13, 2018 |
|
BHASKAR Vs. STATE REP BY INSPECTOR OF POLICE
|
July 10, 2018 |
|
BHAVANI Vs. STATE OF TAMIL NADU AND OTHERS
|
February 14, 2018 |
|
BHAVANI MUNICIPALITY Vs. V K S R ARTHANARISAMY
|
March 26, 2018 |
|
BHAVNA.V Vs. THE REGISTRAR, ANNA UNIVERSITY
|
March 20, 2018 |
|
BHEL SMALL AND MEDIUM INDUSTRIES ASSOCIATION Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
February 1, 2018 |
|
BHUPESH RAJAN Vs. K SANTHI @ KARTHIKA
|
September 17, 2018 |
|
BHUVANESHWARI Vs. CITY UNION BANK LTD
|
September 14, 2018 |
|
BHUVANESWARI Vs. D NIRAMALA DEVI
|
February 1, 2018 |
|
BHUVANESWARI Vs. MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED & ORS.
|
April 23, 2018 |
|
BHUVANESWARI Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND OTHERS
|
June 12, 2018 |
|
BILAL Vs. COMMISSIONER OF POLICE AND OTHERS
|
June 22, 2018 |
|
BIMETAL BEARINGS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 5, 2018 |
|
BINDHU Vs. S.S. VIJILAL
|
January 19, 2018 |
|
BJP STARCH AND ORS. Vs. THE REGISTRAR AND ORS.
|
January 22, 2018 |
|
BLESSING YOUTH MISSION Vs. THE STATE OF TAMIL NADU AND ORS.
|
July 3, 2018 |
|
BLESSINGS CARGO CARE PVT LTD Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
January 9, 2018 |
|
BLOCK DEVELOPMENT OFFICER, VELLORE AND OTHERS Vs. SRI RAMALINGA SWAMI NILAYAM
|
April 2, 2018 |
|
BLUE STAR LIMITED Vs. ANDHRA BANK, ADAYAR BRANCH, GANDHI NAGAR, ADAYAR
|
July 20, 2018 |
|
BNP PARIBAS GLOBAL SECURITIES OPERATIONS PRIVATE LIMITED REP BY ITS CHIEF ADMINISTRATIVE OFFICER Vs. ASSISTANT COMMISSIONER OF SERVICE TAX
|
February 1, 2018 |
|
BNP PARIBAS SUNDARAM GLOBAL SECURITIES OPERATIONS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION
|
July 4, 2018 |
|
BOMMAN M. IRANI Vs. COMMISSIONER, GREATER CHENNAI CORPORATION AND OTHERS
|
February 8, 2018 |
|
BONDA @ RAJKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 14, 2018 |
|
BOOBALAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
January 12, 2018 |
|
BOOMI Vs. STATE REP BY ITS INSPECTOR OF POLICE, VADAMADURAI POLICE STATION
|
July 11, 2018 |
|
BOOMINATHAN Vs. THE GANDHIGRAM INSTITUTE OF RURAL HEALTH AND FAMILY WELFARE TRUST, REPRESENTED BY ITS CHAIRMAN, SOUNDARAM NAGAR, GANDHIGRAM POST, DINDIGUL DISTRICT AND OTHERS
|
January 9, 2018 |
|
BOOPALAN Vs. STATE BY INSPECTOR OF POLICE
|
June 5, 2018 |
|
BOOPATHI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
January 24, 2018 |
|
BOOVARAGAMOORTHY (DECEASED) Vs. SIVAMALA
|
September 7, 2018 |
|
BOSE Vs. MEENA
|
March 28, 2018 |
|
BOSE Vs. THE COMMISSIONER OF POLICE AND OTHERS
|
June 20, 2018 |
|
BR & CO. Vs. THE RESERVE BANK OF INDIA AND OTHERS
|
March 28, 2018 |
|
BRANCH MANAGER Vs. GOPAL
|
December 11, 2018 |
|
BRANCH MANAGER Vs. PARAMASIVAM
|
March 28, 2018 |
|
BRANCH MANAGER Vs. V. RENGANATHAN
|
February 5, 2018 |
|
BRANCH MANAGER Vs. RAMKUMAR AND OTHERS
|
February 28, 2018 |
|
BRANCH MANAGER Vs. MOHANAVADIVU
|
December 3, 2018 |
|
BRANCH MANAGER Vs. VENKATACHALAM
|
October 3, 2018 |
|
BRANCH MANAGER Vs. INDIRA
|
February 6, 2018 |
|
BRANCH MANAGER Vs. MARIYAYEE
|
January 18, 2018 |
|
BRANCH MANAGER Vs. R MURUGAN
|
January 31, 2018 |
|
BRANCH MANAGER Vs. JEYANTHI
|
December 19, 2018 |
|
BRANCH MANAGER BHARTI AXA LIFE INSURANCE COMPANY LTD Vs. ALPHONSE FRANCIS XAVIER @ XAVIER
|
July 10, 2018 |
|
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. P PALANIAPPAN
|
March 23, 2018 |
|
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. R GOVINDASAMY
|
October 10, 2018 |
|
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. MAHALINGAM
|
June 13, 2018 |
|
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. MAHARAJAN
|
March 13, 2018 |
|
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. B C CHANDREN
|
July 10, 2018 |
|
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. R RANI
|
March 22, 2018 |
|
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. A SHANTHI
|
March 8, 2018 |
|
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. M N RAJAN
|
August 30, 2018 |
|
BRANCH MANAGER NEW INDIA ASSURANCECOMPANY LIMITED Vs. ANBAZHAGAN
|
July 4, 2018 |
|
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. STEPHEN
|
July 23, 2018 |
|
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. R SUNDARI
|
July 25, 2018 |
|
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. BACKIAVATHI
|
September 6, 2018 |
|
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. A MAHARAJAN
|
September 25, 2018 |
|
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. VIMALA
|
July 25, 2018 |
|
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. K SHIVAKUMAR
|
June 6, 2018 |
|
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. G KULANTHAISAMY
|
June 20, 2018 |
|
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. CHINNASAMY ALIAS SIVASAMY
|
August 16, 2018 |
|
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. SANGEETHA
|
September 28, 2018 |
|
BRANCH MANAGER RELIANCE GENERAL INSURANCE CO LTD Vs. S SUNDARAMOORTHY
|
August 31, 2018 |
|
BRANCH MANAGER RELIANCE GENERAL INSURANCE CO LTD Vs. SIVAGAMY
|
June 26, 2018 |
|
BRANCH MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. BHUVANESHWARI
|
January 12, 2018 |
|
BRANCH MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. SAMUVEL
|
March 20, 2018 |
|
BRANCH MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. MINOR PANJAMI
|
June 26, 2018 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. A MADEENA BEEVI
|
January 25, 2018 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. MUNUSAMY
|
March 2, 2018 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. N SELVARAJ
|
August 20, 2018 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. T JANSON
|
September 5, 2018 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD , TINDIVANAM Vs. SIVAKALAI
|
June 27, 2018 |
|
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. N MURUGAN
|
August 24, 2018 |
|
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. L PALANISAMY
|
July 20, 2018 |
|
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. P JEEVA
|
July 12, 2018 |
|
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. MARIAMMAL
|
July 27, 2018 |
|
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MAHARIBA
|
September 10, 2018 |
|
BRANCH MANAGER, BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. VEERACHAMY
|
August 9, 2018 |
|
BRANCH MANAGER, FULLERTON INDIA CREDIT LTD. Vs. VAANU
|
April 11, 2018 |
|
BRANCH MANAGER, M/S.RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. C.RAMESH AND OTHERS
|
July 16, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. RAJA @ ANTONY RAJA
|
September 25, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. VASANTH
|
April 20, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. JEMILA MINOR
|
April 5, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. KANNAN
|
August 9, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. A T MUTHUKUMAR
|
August 13, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MUTHULAKSHMI
|
January 24, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. VALARMATHI
|
September 18, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. GANESAN
|
October 4, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED BRANCH OFFICE Vs. K S SANKAR
|
April 28, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. SETHURAMAN
|
January 17, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. MINOR NIRANJANA MINOR REP. BY HER FATHER AND GUARDIAN MAHENDRAN) AND OTHERS
|
June 12, 2018 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE CO , LTD , RAMANATHAPURAM Vs. ARUN CHAKRAVARTHY AND ANOTHER
|
April 2, 2018 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. THANGAPONNU
|
September 27, 2018 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. K SARAVANAN
|
September 11, 2018 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. R ARIKRISHNA PILLAI
|
April 4, 2018 |
|
BRANCH MANAGER, NEW INDIA INSURANCE COMPANY LIMITED Vs. R GANESAN
|
July 2, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. SANKAR
|
March 23, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. RAJKUMAR
|
August 7, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. VENKATA REDDY
|
June 27, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. KANAGARAJ
|
July 4, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. PANDIAN @ PANDITHURAI
|
September 27, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. THIRUMALAI
|
October 8, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. J MARIYAMMAL
|
August 1, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. VANITHA
|
April 4, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. N R NARASIMHAN
|
July 3, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. THIRU K J LENIN
|
July 16, 2018 |
|
BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. NARYANAN
|
April 19, 2018 |
|
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. E SURIYA GANDHI
|
September 7, 2018 |
|
BRANCH MANAGER, STATE BANK OF INDIA Vs. C JABAMANI
|
October 11, 2018 |
|
BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANI(DIED) AND OTHERS
|
June 18, 2018 |
|
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. B. BOMMURAJAN AND ORS.
|
April 3, 2018 |
|
BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LTD. Vs. MURUGESWARI @ TAMILARASI AND OTHERS
|
April 16, 2018 |
|
BRANCH MANAGER, UNITED BANK OF INDIA Vs. M GOVINDARAJ
|
March 28, 2018 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. GNANASIGAMONY
|
October 4, 2018 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. KUMAR AND OTHERS
|
April 28, 2018 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. MUTHIYAN
|
April 24, 2018 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHAMED SAFFIQ
|
October 9, 2018 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. JAYAPAL
|
June 5, 2018 |
|
BRANCH OFFICE Vs. MEENAKSHI
|
January 5, 2018 |
|
BRANCH OFFICE NEW INDIA ASSURANCE CO LTD Vs. POOMALAI
|
August 29, 2018 |
|
BUDHARAM CHOUDHRY Vs. GOVERNMENT TAMILNADU, REP. BY THE SECRETARY TO GOVERNMENT AND OTHERS
|
March 13, 2018 |
|
BUJINGAN @ GANDHI Vs. PADMA @ PADRAMMAL
|
March 27, 2018 |
|
BUNGALOW CLUB Vs. SUPERINTENDENT OF POLICE AND OTHER
|
April 28, 2018 |
|
C A BALADANDAPANI Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
|
March 13, 2018 |
|
C A MURUGAN Vs. LICENSING AUTHORITY, REGIONAL TRANSPORT OFFICE
|
April 28, 2018 |
|
C A NARAYANAN Vs. IYANNA
|
July 25, 2018 |
|
C ALLIMUTHU Vs. CHINNAPILLAI AMMAL
|
February 2, 2018 |
|
C ANANDAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 11, 2018 |
|
C ARAVINDHAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
April 11, 2018 |
|
C ARUL THYAGARAJAN Vs. K MOSES
|
April 28, 2018 |
|
C ARUMAI JEBATHURAI Vs. T K ANITHA
|
August 1, 2018 |
|
C ARUMUGAM Vs. COMMISSIONER
|
March 28, 2018 |
|
C ARYAMA SUNDARAM Vs. COMMISSIONER OF INCOME TAX
|
August 6, 2018 |
|
C AZEENA @ HASINA Vs. MOHAMMED RAFI
|
July 2, 2018 |
|
C BALASUBRAMANIAN Vs. TAMIL SELVAN REPRESENTED BY HIS POWER OF ATTORNEY A SEKAR
|
September 26, 2018 |
|
C BANUMATHI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
April 11, 2018 |
|
C BASKAR Vs. STATE REP BY INSPECTOR OF POLICE
|
January 22, 2018 |
|
C BHAVANESAN S/O CHINNAPPA Vs. M S KHALEEL AHAMED
|
April 11, 2018 |
|
C CHAKRAVARTHY Vs. R DHANALAKSHMI AMMAL
|
April 28, 2018 |
|
C CHANDRAMOHAN Vs. K ARUL MOZHI
|
March 1, 2018 |
|
C CHANDRAN Vs. SREE DEVI
|
March 15, 2018 |
|
C CHINNARAJU Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
|
August 20, 2018 |
|
C CHOCKALINGAM Vs. C MUTHU
|
August 27, 2018 |
|
C D ANNA SHOLLY Vs. C D ANTONY RAISEN
|
March 19, 2018 |
|
C DEVAKI Vs. COMMISSIONER (EXCISE) GOVERNMENT OF PUDUCHERRY
|
July 26, 2018 |
|
C DHAMU Vs. GOVERNMENT OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT
|
September 24, 2018 |
|
C DHANASEKARAN Vs. COMMISSIONER, CORPORATION OF CHENNAI
|
January 4, 2018 |
|
C DHARMAN Vs. R SHANKAR
|
July 18, 2018 |
|
C DHARMARAJ Vs. GOVERNMENT OF TAMIL NADU
|
July 20, 2018 |
|
C DURAIRAJ Vs. STATE OF TAMIL NADU
|
June 20, 2018 |
|
C E SRINIVASALU Vs. G BABU
|
July 17, 2018 |
|
C EDWARD Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT
|
February 5, 2018 |
|
C EDWIN JOSHUA Vs. STATE TRANSPORT CORPORATION (MADURAI) LTD
|
January 11, 2018 |
|
C G RADHAKRISHNAN (DIED) Vs. C G DEVARAJAN @ C D RAJAN
|
July 23, 2018 |
|
C GANESAN Vs. SUPERINTENDENT OF POLICE
|
January 23, 2018 |
|
C GEORGE Vs. RAJU DOMINIC
|
January 23, 2018 |
|
C GOPALASWAMY Vs. M RAMASAMY
|
August 29, 2018 |
|
C GOVINDARAJ (DIED) Vs. THIRUMALAI CHIT FUNDS, REP BY ITS MANAGING PARTNER S KANAGARAJ
|
March 1, 2018 |
|
C H PRESS Vs. EMPLOYEES STATE INSURANCE REGIONAL OFFICER (TAMILNADU)
|
October 23, 2018 |
|
C HARIHARA SUBRAMANIAN Vs. STATE
|
March 15, 2018 |
|
C J JAYAKUMAR, PROPRIETOR Vs. R V MEDIA SOLUTIONS
|
August 30, 2018 |
|
C JAYAPAL Vs. R BOMMI (DECEASED) S PRABHA DEVI
|
October 8, 2018 |
|
C JEBAMANI Vs. BRANCH MANAGER STATE BANK OF INDIA
|
March 1, 2018 |
|
C JHONSI RAJAM Vs. GOVERNMENT OF TAMILNADU
|
April 12, 2018 |
|
C K AMIRTHAVALLI Vs. CHAIRPERSON, DEBTS RECOVERY APPELLATE TRIBUNAL
|
April 10, 2018 |
|
C K MANI Vs. INSPECTOR OF POLICE
|
February 16, 2018 |
|
C KALIYAMOORTHY Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 12, 2018 |
|
C KALIYAPERUMAL Vs. RADHAKRISHNAN
|
June 20, 2018 |
|
C KAMALARAJ Vs. CHIEF CONTROLLING REVENUE AUTHORITY CUM INSPECTOR GENERAL OF REGISTRATION
|
July 16, 2018 |
|
C KAMARAJ Vs. SUPERINTENDENT OF POLICE, THANJAVUR DISTRICT
|
June 7, 2018 |
|
C KANAGARAJ Vs. REGISTRAR GENERAL
|
March 21, 2018 |
|
C KANNAN Vs. V MURUGAN
|
June 20, 2018 |
|
C KARUPPANAN(DIED) Vs. C SANGA PILLAI
|
April 6, 2018 |
|
C KESAVAN Vs. STATE, REP BY ITS INSPECTOR OF POLICE
|
June 7, 2018 |
|
C KRISTHUDASS RABERT Vs. STATE REP BY INSPECTOR OF POLICE
|
March 13, 2018 |
|
C KUMAR Vs. DISTRICT COLLECTOR, SALEM DISTRICT
|
January 17, 2018 |
|
C KUTHALINGAM Vs. T RAMARAJ
|
April 2, 2018 |
|
C LAWRENCE Vs. COMMISSIONER CORPORATION OF CHENNAI
|
April 24, 2018 |
|
C M AMARA JEEVA Vs. A N RAJENDIRAN
|
August 23, 2018 |
|
C M ANBARASAN Vs. GOVERNMENT OF TAMIL NADU,
|
June 11, 2018 |
|
C M S EVANGELICAL SUVI DAVID MEMORIAL HIGHER SECONDARY SCHOOL COMMITTEE Vs. DISTRICT REGISTRAR CHERANMAHADEVI
|
March 13, 2018 |
|
C MAIYAPPAN Vs. S K BABU
|
January 12, 2018 |
|
C MALAI PILLAI Vs. STATE OF TAMIL NADU
|
June 21, 2018 |
|
C MANICKAM Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT, FORST ST GEORGE, CHENNAI
|
April 12, 2018 |
|
C MANIKANDAN Vs. T ILAMATHI
|
June 7, 2018 |
|
C MANIKANDAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
February 14, 2018 |
|
C MANIVANNAN Vs. STATE OF TAMIL NADU REP BY DISTRICT COLLECTOR
|
April 12, 2018 |
|
C MOHAN Vs. GOVERNMENT OF TAMIL NADU
|
April 10, 2018 |
|
C MOORTHY Vs. SUB REGISTRAR ARUPPUKKOTTAI VIRUDHUNAGAR DISTRICT
|
July 2, 2018 |
|
C MUNIAN Vs. PERUMAL
|
July 16, 2018 |
|
C MURUGESAN Vs. GOVERNMENT OF TAMIL NADU
|
March 6, 2018 |
|
C NATARAJAN Vs. AUTHORISED OFFICER
|
March 27, 2018 |
|
C PADMANABHAN (DIED) Vs. S P NATARAJAN CHETTIAR
|
March 19, 2018 |
|
C PALANI Vs. DISTRICT EDUCATIONAL OFFICER
|
October 5, 2018 |
|
C PANDI Vs. M HARIHARA UMA SANKAR
|
June 25, 2018 |
|
C PARANTHAMAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 12, 2018 |
|
C PATTURAJA Vs. SUNITHA J THOMAS
|
July 17, 2018 |
|
C PERIYA KARUPPAN Vs. STATE
|
March 16, 2018 |
|
C PONNAMMAL Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT & FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
|
April 11, 2018 |
|
C PRAKASH Vs. G SAKUNTHALA
|
January 24, 2018 |
|
C PREMA Vs. STATE OF TAMIL NADU
|
January 31, 2018 |
|
C PREMA Vs. K ASHOK KUMAR
|
October 23, 2018 |
|
C PRIYA SINGH Vs. STATE OF TAMIL NADU
|
January 30, 2018 |
|
C PUSHPA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
|
September 25, 2018 |
|
C R DHARMALINGAM Vs. C SAMPATH
|
July 2, 2018 |
|
C R MUTHUKUMAR Vs. R RANGANAYAGI
|
June 23, 2018 |
|
C RADHAKRISHNAN Vs. R PARAMASIVAM
|
October 4, 2018 |
|
C RAJENDRAN Vs. V SHANMUGAM
|
January 5, 2018 |
|
C RAJENDRAN Vs. DISTRICT REVENUE OFFICER, NAGAPATTINAM
|
June 14, 2018 |
|
C RAMAKRISHNAN Vs. K GOVINDAN @ GOVINDASWAMY
|
January 17, 2018 |
|
C RAMAN Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
|
January 8, 2018 |
|
C RAMANI Vs. P MADESWARAN
|
January 31, 2018 |
|
C RAMESH BABU Vs. STATE
|
February 26, 2018 |
|
C RANJITHAM Vs. DIRECTOR OF SOCIAL WELFARE
|
July 3, 2018 |
|
C RATHINASWAMY Vs. SUPERINTENDENT OF POLICE TIRUPPUR DISTRICT
|
June 27, 2018 |
|
C RAVICHANDRAN Vs. S VELLAISAMY
|
April 10, 2018 |
|
C RAVIKUMAR Vs. DHANALAKSHMI
|
February 14, 2018 |
|
C S MUTHALAGU Vs. DIRECTOR GENERAL OF POLICE
|
October 9, 2018 |
|
C S MUTHALAGU Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
|
October 8, 2018 |
|
C SAKTHIVEL Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
|
September 25, 2018 |
|
C SAKTHIVEL Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT
|
October 3, 2018 |
|
C SEKAR Vs. T NARAYANAN
|
January 3, 2018 |
|
C SELVARASU Vs. STATE REP BY INSPECTOR OF POLICE
|
June 29, 2018 |
|
C SELVI Vs. SELVA AKSHAYA
|
January 11, 2018 |
|
C SENTHAMARAI Vs. REGISTRAR UNIVERSITY OF MADRAS
|
September 26, 2018 |
|
C SENTHAMARAI Vs. REGISTRAR UNIVERSITY OF MADRAS
|
September 20, 2018 |
|
C SENTHIL Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
|
January 3, 2018 |
|
C SENTHIL NATHAN Vs. R SARAVANAN
|
September 6, 2018 |
|
C SEVANDHAMMAL Vs. MOHANKUMAR
|
January 17, 2018 |
|
C SHANMUGAM Vs. C KUMARASAMY PILLAI
|
January 4, 2018 |
|
C SOMAN Vs. STATE REP BY ITS INSPECTOR OF POLICE
|
July 3, 2018 |
|
C SRINIVASAN Vs. STATE REP BY INSPECTOR OF POLICE
|
January 25, 2018 |
|
C SUBBIAH Vs. DISTRICT COLLECTOR
|
March 9, 2018 |
|
C SUBBIAH @ KADAMBUR JAYARAJ Vs. SUPERINTENDENT OF POLICE
|
April 23, 2018 |
|
C SUBBULAKSHMI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
April 9, 2018 |
|
C SUBRAMANIAN Vs. DIVISIONAL FOREST OFFICER/ DISTRICT FOREST OFFICER, ATHUR DIVISION, ATHUR
|
March 1, 2018 |
|
C SUDHAN Vs. GOVERNMENT OF INDIA, REP BY ITS SECRETARY TO GOVERNMENT
|
April 18, 2018 |
|
C SUNDARAPANDIAN Vs. CHAIRMAN, NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI)
|
May 9, 2018 |
|
C SWAMIDOSS Vs. JOINT DIRECTOR, COLLEGIATE EDUCATION
|
June 7, 2018 |
|
C THANGARAJ Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT & FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
|
April 11, 2018 |
|
C THANGATHAI Vs. C GUNASEKAR
|
March 26, 2018 |
|
C TRIPURASUNDARI Vs. C ANANDASUNDARARAMAN
|
February 16, 2018 |
|
C UDAYAKUMAR Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
April 16, 2018 |
|
C UMAPATHY Vs. STATE
|
March 22, 2018 |
|
C V BARANI KUMAR Vs. C V SATHYA
|
February 23, 2018 |
|
C V MANIGANDAN Vs. SUB-INSPECTOR OF POLICE
|
August 23, 2018 |
|
C V S TRADERS, REPRESENTED BY ITS PROPRIETOR, C VELU Vs. COMMERCIAL TAX OFFICER
|
April 11, 2018 |
|
C VEERAMA KALI @ VEERAMMAL Vs. D KING NICKSON
|
July 19, 2018 |
|
C VELUMANI S/O CHINNASAMY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 23, 2018 |
|
C VENKATESAN Vs. K THIRUNAVUKKARASU
|
March 26, 2018 |
|
C VENKITUPATHI Vs. CENTRAL BANK OF INDIA
|
June 14, 2018 |
|
C VIJAYAKUMAR Vs. DEVIDAR, SECRETARY TO GOVERNMENT
|
April 2, 2018 |
|
C. ANBALAGAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE
|
May 30, 2018 |
|
C. ANGAPPAN AND OTHERS Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU AND OTHERS
|
April 3, 2018 |
|
C. ARJUNAN Vs. COMMISSIONER
|
April 3, 2018 |
|
C. ARJUNAN Vs. THE COMMISSIONER, GREATER CHENNAI CORPORATION AND OTHERS
|
June 5, 2018 |
|
C. ARJUNAN Vs. DISTRICT COLLECTOR
|
November 29, 2018 |
|
C. BOOPTHYRAJ Vs. STATE BY INSPECTOR OF POLICE
|
June 7, 2018 |
|
C. CHANDRASEKARAN Vs. V. LOGANATHAN
|
September 20, 2018 |
|
C. CHINNSAMY Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHER
|
April 24, 2018 |
|
C. DEIVANAYAGAM Vs. THE DIRECTOR GENERAL OF POLICE CHENNAI
|
June 19, 2018 |
|
C. GEETHA AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 23, 2018 |
|
C. GUNASEELAN Vs. VIJAYAKUMAR AND ANOTHER
|
January 11, 2018 |
|
C. JAWAHAR APPASAMY Vs. A.VANCHI CHIDAMBARA BHARATHI
|
March 27, 2018 |
|
C. KAMARAJ Vs. INSPECTOR OF POLICE AND OTHERS
|
July 9, 2018 |
|
C. KASTHURI AMMAL(DECEASED) AND ANOTHER Vs. K. BALAJI
|
January 25, 2018 |
|
C. KASTHURI RANGAN S/O. LATE N.S. CHELLAPPA Vs. THE EXECUTIVE ENGINEER, GREATER CHENNAI CORPORATION
|
June 20, 2018 |
|
C. KRISHNAVATHI Vs. THE DIRECTOR OF PUBLIC LIBRARIES
|
February 7, 2018 |
|
C. KUMARAVEL Vs. CO
|
March 12, 2018 |
|
C. MAHENDRAN Vs. THE STATE TRANSPORT AUTHORITY EZHILAGAM AND OTHERS
|
June 19, 2018 |
|
C. MATHIALAGAN Vs. K.K. THIYAGARAJAN
|
June 12, 2018 |
|
C. MATHIALAGAN Vs. PERUMAL
|
June 12, 2018 |
|
C. MEENACHI Vs. THE PRINCIPAL SECRETARY
|
April 16, 2018 |
|
C. MONI Vs. THE SECRETARY TO THE GOVERNMENT, SCHOOL EDUCATION, CHENNAI AND OTHERS
|
February 16, 2018 |
|
C. MOTHICHAND Vs. R. NANDAKUMAR
|
March 28, 2018 |
|
C. MUTHU Vs. EXECUTIVE OFFICER
|
January 9, 2018 |
|
C. MUTHURAJ Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 2, 2018 |
|
C. NEDUMUDIKILLI Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
|
January 9, 2018 |
|
C. NEELAKANDAN Vs. THE DISTRICT COLLECTOR, THIRUVANNAMALAI DISTRICT AND OTHERS
|
March 19, 2018 |
|
C. NIRANJANA Vs. G.C. HEMANTH KUMAR
|
April 4, 2018 |
|
C. PADMANABHAN (DIED) AND OTHERS Vs. S.P. NATARAJAN CHETTIAR
|
March 19, 2018 |
|
C. PALANI AND OTHERS Vs. CHAIRMAN, IMPLEMENTATION COMMITTEE CORPORATION OF CHENNAI, CHENNAI AND ANOTHER
|
July 3, 2018 |
|
C. PALANISAMY Vs. THE SUPERINTENDENT OF POLICE, DINDIGUL AND OTHERS
|
June 8, 2018 |
|
C. PALANIYAPPAN Vs. THE GENERAL MANAGER, TAMIL NADU TEA PLANTATION CORPORATION LTD.
|
July 23, 2018 |
|
C. PAPPA Vs. DISTRICT MAGISTRATE & DISTRICT COLLECTOR, TIRUVALLUR AND OTHER
|
February 12, 2018 |
|
C. PERIYASAMY Vs. STATE OF TAMIL NADU AND OTHERS
|
February 15, 2018 |
|
C. RAGHU Vs. THE GENERAL MANAGER, SOUTHERN RAILWAY PARK TOWN AND OTHERS
|
June 28, 2018 |
|
C. RAJA Vs. COMMISSIONER CHENNAI CORPORATION AND OTHER
|
March 26, 2018 |
|
C. RAMACHANDRAN Vs. THE CHIEF ENGINEER (CHAIRMAN), TAMIL NADU ELECTRICITY BOARD AND ORS.
|
January 2, 2018 |
|
C. RAMAKRISHNAN Vs. THE STATE OF TAMIL NADU
|
January 3, 2018 |
|
C. SANKAR Vs. STATE OF TAMIL NADU AND OTHERS
|
January 4, 2018 |
|
C. SELVI AND OTHERS Vs. THE UNION OF INDIA
|
January 11, 2018 |
|
C. SHANMUGAM Vs. THE DISTRICT COLLECTOR, THIRUVANNAMALAI DISTRICT, THIRUVANNAMALAI AND OTHERS
|
February 28, 2018 |
|
C. SHANMUGAM Vs. SUPERINTENDENT OF POLICE
|
April 25, 2018 |
|
C. THANGAPANDI Vs. CHIEF SECRETARY, STATE OF TAMIL NADU AND OTHERS
|
June 1, 2018 |
|
C. THANGAPANDI Vs. THE PRINCIPAL DIRECTOR
|
February 20, 2018 |
|
C. VIJAY Vs. STATE
|
November 14, 2018 |
|
C.CHELLAMMAL Vs. STATE OF TAMIL NADU AND OTHERS
|
January 17, 2018 |
|
C.D.SARAVANA KUMAR Vs. STATE AND OTHER
|
March 13, 2018 |
|
C.JAYAKUMAR Vs. STATE
|
November 29, 2018 |
|
C.K. PONNUSWAMY (DECEASED) AND OTHERS Vs. GOVERNMENT OF TAMILNADU REP. BY SECRETARY, LAND ADMINISTRATION FORT ST. GEORGE, CHENNAI
|
August 1, 2018 |
|
C.K. PUSHPARANI AND OTHER Vs. INDIRANI AMMAL (DIED) AND OTHERS
|
February 20, 2018 |
|
C.MANIKANDAN Vs. TEACHER RECRUITMENT BOARD
|
December 21, 2018 |
|
C.MOHANDHAS Vs. THE DEPUTY SECRETARY TO THE STATE OF TAMIL NADU AND ORS.
|
January 2, 2018 |
|
C.P. RAMAKRISHNAN Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
August 21, 2018 |
|
C.R. RAMACHARY Vs. INDIAN OVERSEAS BANK
|
October 31, 2018 |
|
C.RADHAKRISHNAN Vs. INSPECTOR OF POLICE, CITY CRIME BRANCH
|
June 26, 2018 |
|
C.RAJASEKAR Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 4, 2018 |
|
C.S.VIJAYATHIMALA Vs. COMPETENT AUTHORITY (ULC), AND OTHER
|
June 29, 2018 |
|
C.V. KARTHIKEYAN Vs. P. SUBRAMANIAN
|
October 5, 2018 |
|
CA V VENKATA SIVA KUMAR Vs. R SUBRAMANIAKUMAR
|
June 20, 2018 |
|
CALIBRE FINANCIAL SERVICES LTD. Vs. INCOME TAX OFFICER
|
October 31, 2018 |
|
CANARA BANK Vs. STATE
|
March 2, 2018 |
|
CANARA BANK Vs. THE PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL III, CHENNAI, V FLOOR, DEVA TOWERS, 770
|
February 19, 2018 |
|
CANARA BANK Vs. G MEERABAI
|
October 30, 2018 |
|
CANARA BANK TEPPAKULAM BRANCH 26 NANDHIKOIL STREET TEPPAKULAM, TRICHY 620 002. Vs. THE RECOVERY OFFICER, OFFICE OF THE TAX RECOVERY OFFICER I INCOME
|
January 25, 2018 |
|
CANARA BANK, CHENNAI Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA, MINISTRY OF FINANCE, CHENNAI AND OTHERS
|
September 12, 2018 |
|
CANARA BANK, HEAD OFFICE: DEBENTURE TRUSTEE DEPARTMENT, EXECUTOR Vs. THE DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR AND OTHERS
|
February 5, 2018 |
|
CANCER INSTITUTE (WIA) Vs. SRI MATHA TRUST
|
April 28, 2018 |
|
CAPT M S KRISHNA KUMAR LAKSHMI KRISHNA Vs. UNION OF INDIA
|
September 28, 2018 |
|
CAPT RAVI CHANDER RAJAN Vs. CAPT KHALEEL ANWAR
|
March 12, 2018 |
|
CAPT S DINAKARA Vs. UNION OF INDIA, REP BY ITS SECRETARY MINISTRY OF CIVIL AVIATION
|
July 10, 2018 |
|
CAPTAIN SUNIL KUMAR RAI Vs. THE ASSISTANT COMMISSIONER OF POLICE
|
June 26, 2018 |
|
CAPTAIN TRACTORS PVT LTD Vs. ASHOK LEYLAND LTD
|
November 1, 2018 |
|
CAREWELL SHIPPING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
November 22, 2018 |
|
CASCADE ENERGY PTE LTD Vs. UNION OF INDIA
|
January 25, 2018 |
|
CASHEW FACTORY OWNERS DEVELOPMENT ASSOCIATION OF TAMILNADU Vs. STATE OF TAMILNADU, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF LABOUR AND EMPLOYMENT AND OTHERS
|
June 4, 2018 |
|
CATHERINE Vs. STATE OF TAMIL NADU
|
January 8, 2018 |
|
CATHOLIC SYRIAN BANK LTD., GUINDY BRANCH, NO.28, LAWYER JAGANNATHAN STREET, CHENNAI Vs. M/S. CORIUM TRADING LIMITED
|
January 22, 2018 |
|
CAUVERY ELECTRONICS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 4, 2018 |
|
CEAT LIMITED Vs. ASSISTANT COMMISSIONER
|
February 2, 2018 |
|
CELESTINE Vs. EBISAL
|
July 20, 2018 |
|
CELL @ KARUNANITHI Vs. STATE BY INSPECTOR OF POLICE
|
August 14, 2018 |
|
CENTRAL BANK OF INDIA Vs. SOUTH INDIAN BANK LTD
|
January 9, 2018 |
|
CENTRAL INFORMATION COMMISSION, REP BY ITS CHIEF INFORMATION COMMISSIONER Vs. M ANBUCHELVAN
|
June 11, 2018 |
|
CENTRAL ORGANIZATION OF TAMIL NADU ELECTRICITY EMPLOYEES Vs. TAMIL NADU ELECTRICITY BOARD AND OTHERS
|
August 9, 2018 |
|
CET POWER SOLUTIONS INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX CORPORATE
|
September 11, 2018 |
|
CH VENKATESWARLU Vs. RAGHAVENDRA EDUCATION SOCIETY
|
August 3, 2018 |
|
CHAANY AGRO INDUSTRIES Vs. GOBIND AGRICULTURE WORKS
|
October 30, 2018 |
|
CHADRAKANTHA Vs. RAJESWARI
|
September 3, 2018 |
|
CHAIRMAN Vs. P DURAIKANNNU
|
February 5, 2018 |
|
CHAIRMAN Vs. ARADHANA TRANSGENDER WOMEN
|
February 22, 2018 |
|
CHAIRMAN Vs. UNION OF INDIA
|
March 12, 2018 |
|
CHAIRMAN AND MANAGING DIRECTOR Vs. R. ANTONYPICHAI AND OTHERS
|
February 27, 2018 |
|
CHAIRMAN AND MANAGING DIRECTOR STATE INDUSTRIAL PROMOTION CORPORATION OF TAMIL NADU LTD Vs. EXPERTUS INFRASTRUCTURE PVT LTD
|
June 28, 2018 |
|
CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD Vs. M REGINA BEEVI
|
March 6, 2018 |
|
CHAIRMAN CUM MANAGING DIRECTOR, NEYVELI LIGNITE CORPORATION LTD. Vs. S. MAHESH
|
March 5, 2018 |
|
CHAIRMAN TAMIL NADU HOUSING BOARD Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
|
March 23, 2018 |
|
CHAIRMAN TAMILNADU ELECTRICITY BOARD Vs. K RAJENDRAN
|
July 30, 2018 |
|
CHAIRMAN TAMILNADU HOUSING BOARD Vs. EXECUTIVE ENGINEER / ADMINISTRATIVE OFFICER
|
January 31, 2018 |
|
CHAIRMAN V O CHIDAMBARANAR PORT TRUST, TUTICORIN Vs. M SINDHU
|
July 27, 2018 |
|
CHAIRMAN, CENTRAL BOARD OF EXCISE AND CUSTOMS Vs. K P PREM ANANTH
|
February 1, 2018 |
|
CHAIRMAN, PASTORATE COMMITTEE, ST GEORGES CHURCH, MAIN GUARD SQUARE Vs. C JOHN VICTOR
|
July 24, 2018 |
|
CHAIRMAN, SYNDICATE OF UNIVERSITY OF MADRAS Vs. K MEGARAJU
|
August 14, 2018 |
|
CHAIRMAN, TAMIL NADU ELECTRICITY BOARD Vs. RAJESWARI
|
August 20, 2018 |
|
CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, CHENNAI Vs. P JEYALAKSHMI
|
September 10, 2018 |
|
CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. SRI SATHU SPINNING MILLS(P)LIMITED
|
July 31, 2018 |
|
CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. S DHEENADAYALAN
|
August 7, 2018 |
|
CHAIRMAN, TAMIL NADU GENERATION OF ELECTRICITY AND DISTRIBUTION CORPORATION Vs. P SANTHI
|
January 12, 2018 |
|
CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD Vs. I BALAMURUGAN
|
February 19, 2018 |
|
CHAIRMAN, TEACHERS RECRUITMENT BOARD Vs. A VALARMATHI
|
August 21, 2018 |
|
CHAKKARAVARTHI @ MUTHUSAMY Vs. STATE OF TAMIL NADU AND OTHERS
|
April 26, 2018 |
|
CHAKRAPANI Vs. PAVUN GOUNDER
|
August 21, 2018 |
|
CHAMADHI TRADES Vs. COMMERCIAL TAX OFFICER
|
April 23, 2018 |
|
CHAMPA DEVI Vs. TAX RECOVERY OFFICER-I
|
July 12, 2018 |
|
CHANDAN FINANCE CORPORATION Vs. A VASANTHA
|
February 6, 2018 |
|
CHANDAN PHARMACEUTICALS CORPORATION REP BY ITS PARTNER L HARISHKUMAR MEHTA Vs. R K JALAN
|
February 15, 2018 |
|
CHANDANMAL Vs. JAGDISHBHAI BHATT (DECEASED)
|
March 9, 2018 |
|
CHANDIRA Vs. P BHANU
|
April 20, 2018 |
|
CHANDIRA Vs. STATE OF TAMIL NADU AND OTHERS
|
January 22, 2018 |
|
CHANDIRASEKARAN Vs. BHAKIYALAKSHMI
|
July 3, 2018 |
|
CHANDRA Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED
|
August 27, 2018 |
|
CHANDRA Vs. COMMISSIONER MADURAI CORPORATION
|
July 10, 2018 |
|
CHANDRA Vs. C. ANANDAN
|
February 7, 2018 |
|
CHANDRA Vs. STATE OF TAMIL NADU AND OTHERS
|
March 6, 2018 |
|
CHANDRA ANATHASAYANAM Vs. D K SELVAM
|
July 13, 2018 |
|
CHANDRA SEKARAN (DIED) Vs. SHANTHI
|
September 14, 2018 |
|
CHANDRA W/O PAILAPPA Vs. STATE OF TAMIL NADU
|
August 7, 2018 |
|
CHANDRAGANDHI Vs. AVANASHIAPPAN
|
August 9, 2018 |
|
CHANDRAKALA Vs. THE COMMISSIONER OF POLICE, COMMISSIONER OFFICE, VEPERY, CHENNAI AND OTHERS
|
April 16, 2018 |
|
CHANDRAN Vs. R GANDHI
|
September 25, 2018 |
|
CHANDRAN AND OTHER Vs. SENDURPANDIAN AND OTHER
|
January 18, 2018 |
|
CHANDRAN RATNASWAMI Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
|
August 16, 2018 |
|
CHANDRASEKAR(DIED) AND OTHERS Vs. STATE
|
June 27, 2018 |
|
CHANDRASEKARAN Vs. INSPECTOR OF POLICE, ARANTHANGI POLICE STATION
|
April 17, 2018 |
|
CHANDRASEKARAN Vs. MARIMUTHU
|
September 19, 2018 |
|
CHANDRASEKARAN Vs. SUB-DIVISIONAL MAGISTRATE
|
January 23, 2018 |
|
CHANDRU @ CHANDRASEKAR Vs. STATE
|
January 29, 2018 |
|
CHANGE INDIA REP BY ITS DIRECTOR, A NARAYANAN Vs. GOVERNMENT OF TAMILNADU, REP BY CHIEF SECRETARY
|
June 4, 2018 |
|
CHARLES SHAYARAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 19, 2018 |
|
CHAUDRHARY AVADHESH KUMAR Vs. VOLLEYBALL FEDERATION OF INDIA
|
May 31, 2018 |
|
CHELLADURAI Vs. STATE
|
August 9, 2018 |
|
CHELLADURAI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
April 18, 2018 |
|
CHELLADURAI Vs. SEBASTIN
|
February 23, 2018 |
|
CHELLADURAI ALIAS PATTANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 17, 2018 |
|
CHELLADURAI REP BY HIS POWER AGENT Vs. ASSISTANT EXECUTIVE ENGINEER
|
February 7, 2018 |
|
CHELLAIAH (DIED) AND OTHERS Vs. COMPETENT AUTHORITY
|
March 23, 2018 |
|
CHELLAMMAL Vs. STATE THROUGH DEPUTY SUPERINTENDENT OF POLICE
|
October 5, 2018 |
|
CHELLAMMAL Vs. STATE
|
April 28, 2018 |
|
CHELLAMUTHU GOUNDER (DIED) Vs. THIRUMALAISAMY GOUNDER
|
October 11, 2018 |
|
CHELLAN Vs. GOPAL
|
June 4, 2018 |
|
CHELLAN @ CHELLAIAH Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, PULIYANGUDI, IN CR. NO. 190 OF 2005 OF SIVAGIRI P.S., TIRUNELVELI DISTRICT
|
October 5, 2018 |
|
CHELLAN @ VELAYUDHAM Vs. SASIDHARAN
|
February 23, 2018 |
|
CHELLAPALAM MANIVANNAN Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA, (REVISION APPLICATION) MINISTRY OF FINANCE (DEPARTMENT OF REVENUE)
|
January 3, 2018 |
|
CHELLAPANDI Vs. STATE OF TAMIL NADU AND OTHERS
|
April 5, 2018 |
|
CHELLAPANDI Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 3, 2018 |
|
CHELLAPANDI Vs. STATE REP BY INSPECTOR OF POLICE, OMATCHIKULAM POLICE STATION, MADURAI DISTRICT
|
June 21, 2018 |
|
CHELLAPPA Vs. SUPERINTENDENT OF POLICE
|
January 23, 2018 |
|
CHELLAPPAN Vs. MUNCHIRAI AGRICULTURAL CO
|
February 8, 2018 |
|
CHELLASWAMY Vs. PONNAYYAN
|
February 7, 2018 |
|
CHELLATHURAI Vs. KALYANI
|
January 3, 2018 |
|
CHEMMERI SREEJA Vs. NALLAKANDY HEER
|
January 9, 2018 |
|
CHEMPLAST SANMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY
|
August 7, 2018 |
|
CHEMPLAST SANMAR LIMITED, RAMAN NAGAR, METTUR Vs. B KARUNANITHI
|
July 27, 2018 |
|
CHENNAI AIRPORT PREPAID METER TAXI OWNER-DRIVERS UNION Vs. DIRECTOR CBI
|
March 9, 2018 |
|
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. U GOPAL
|
June 14, 2018 |
|
CHENNAI PETROLEUM CORPORATION LTD. Vs. URC CONSTRUCTIONS (P) LTD.
|
July 19, 2018 |
|
CHENNAI POLYMERS (P) LTD. Vs. COMMERCIAL TAX OFFICER
|
March 13, 2018 |
|
CHENNAI PORT TRUST INDUSTRIAL EMPLOYEES CO-OPERATIVE CANTEEN LTD Vs. D PARIVALLAL
|
March 13, 2018 |
|
CHENNAIYILULLA VIRUDUNAGAR HINDU NADARS ABIVIRUTHI DHARMA FUND Vs. STATE OF TAMIL NADU
|
August 23, 2018 |
|
CHENNIAPPA GOUNDER Vs. STATE REP BY INSPECTOR OF POLICE
|
August 29, 2018 |
|
CHENRAYA GOUNDER Vs. DURAISAMY
|
January 18, 2018 |
|
CHERAN CHIT FUNDS PRIVATE LIMITED Vs. MAHALINGAM SARASWATHI COMPLEX
|
July 28, 2018 |
|
CHETTINAD INTERNATIONAL COAL TERMINAL PRIVATE LIMITED Vs. KAMARAJAR PORT LIMITED
|
March 1, 2018 |
|
CHEZHIYAN Vs. STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT
|
February 8, 2018 |
|
CHIDAMBARAM Vs. R RAMAKRISHNAN
|
July 6, 2018 |
|
CHIEF COMMISSIONER OF INCOME TAX Vs. TAMIL NADU KALVIKAPU ARAKKATTALAI
|
June 28, 2018 |
|
CHIEF CONSERVATOR OF FOREST Vs. S GURUMOORTHY
|
January 25, 2018 |
|
CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION Vs. SHEELA CLINIC
|
April 25, 2018 |
|
CHIEF EDUCATIONAL OFFICER TRICHY DISTRICT Vs. GOMATHI
|
August 13, 2018 |
|
CHIEF EDUCATIONAL OFFICER, KANCHEEPURAM Vs. N YASODHA
|
June 26, 2018 |
|
CHIEF EDUCATIONAL OFFICER, TRICHY Vs. SWAMY VIVEKANANDHA VIDYALAYA, HIGHER SECONDARY SCHOOL
|
July 4, 2018 |
|
CHIEF ENGINEER/CN/EAST Vs. V KALYANI
|
July 12, 2018 |
|
CHIEF EXECUTIVE OFFICER DISTRICT FOREST OFFICER Vs. MALLIKA
|
July 2, 2018 |
|
CHIEF EXECUTIVE OFFICER TAMIL NADU WAKF BOARD Vs. HAJI A ABDUL RAHMAN PRESIDENT
|
August 30, 2018 |
|
CHIEF MANAGER (PERSONNEL) STATE BANK OF INDIA, ZONAL OFFICE, CHENNAI Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT, CHENNAI
|
July 10, 2018 |
|
CHIEF POSTMASTER GENERAL Vs. JEYASEKARAN
|
March 6, 2018 |
|
CHIEF REGIONAL MANAGER Vs. DISTRICT COLLECTOR COLLECTORATE BUILDINGS
|
March 27, 2018 |
|
CHIEF REGIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. J ADLINE FESTUS
|
June 27, 2018 |
|
CHIEF REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD. Vs. DISTRICT COLLECTOR
|
October 11, 2018 |
|
CHILD WELFARE COMMITTEE Vs. PRINCIPAL SECRETARY
|
April 28, 2018 |
|
CHILLARA KALYAN Vs. BERGGRUEN ESTATE PROJECTS PRIVATE LIMITED
|
July 31, 2018 |
|
CHINNA GOUNDER Vs. PERIYANNA GOUNDER
|
July 11, 2018 |
|
CHINNA GURUSAMY THEVAR (DIED) Vs. PITCHAIAMMAL
|
June 19, 2018 |
|
CHINNA SAKKAIAH Vs. ANGALA ESWARI
|
February 23, 2018 |
|
CHINNADURAI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ANOTHER
|
February 2, 2018 |
|
CHINNADURAI Vs. STATE OF TAMIL NADU AND OTHERS
|
June 22, 2018 |
|
CHINNAIYA GOUNDER Vs. STATE OF TAMIL NADU
|
April 19, 2018 |
|
CHINNAKANNU @ ANGAMUTHAMMAL Vs. MUTHANPOOSARI
|
February 12, 2018 |
|
CHINNAKRISHNAPPA Vs. DISTRICT COLLECTOR
|
September 26, 2018 |
|
CHINNAMANOOR OOMSAKTHI CHIT FUND (P) LTD Vs. M ESWARI
|
March 16, 2018 |
|
CHINNAMMAL Vs. A JAYAPAL
|
July 12, 2018 |
|
CHINNAMMAL Vs. K MURUGAN
|
September 27, 2018 |
|
CHINNAMMAL Vs. P. RAMAR
|
July 27, 2018 |
|
CHINNAN Vs. SANGAN (DIED)
|
April 18, 2018 |
|
CHINNAPILLAI @ CHINNAOLI(DIED) AND ANOTHER Vs. N. CHINNAN
|
April 3, 2018 |
|
CHINNAPONNU Vs. MATHIVANAN
|
February 9, 2018 |
|
CHINNAPONNU Vs. R MEGANATHAN
|
June 6, 2018 |
|
CHINNAPONNU Vs. STATE OF TAMIL NADU
|
June 21, 2018 |
|
CHINNAPONNU Vs. STATE
|
June 19, 2018 |
|
CHINNAPONNU AND OTHERS Vs. GEETHA
|
February 26, 2018 |
|
CHINNAPPA Vs. CHINNAPPA
|
March 1, 2018 |
|
CHINNAPPA REDDY Vs. MUNIANJAMMA
|
June 8, 2018 |
|
CHINNAPPARAJ Vs. STATE
|
January 29, 2018 |
|
CHINNASAMY Vs. VALLIYAMMAL
|
March 20, 2018 |
|
CHINNASAMY Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, KARUR SUB-DIVISION
|
June 23, 2018 |
|
CHINNASAMY Vs. GURUSAMY
|
July 4, 2018 |
|
CHINNASAMY AND OTHERS Vs. DISTRICT COLLECTOR, ERODE AND OTHERS
|
April 10, 2018 |
|
CHINNASAMY AND OTHERS Vs. SELVAPANDI AND OTHERS
|
July 17, 2018 |
|
CHINNASAMY GOUNDER (DIED) Vs. CHELLAMUTHU @ SELVARAJ
|
September 19, 2018 |
|
CHINNASETTU Vs. P K SELVAM
|
January 11, 2018 |
|
CHINNATHAI @THAIYAMMAL Vs. SAROJA
|
April 6, 2018 |
|
CHINNATHAMBI Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF PUBLIC HEALTH CARE AND FAMILY WELFARE
|
March 20, 2018 |
|
CHINNATHAMBI Vs. NARASAMMAL
|
July 25, 2018 |
|
CHINNATHAYEE Vs. RAMAN
|
September 5, 2018 |
|
CHINNUSAMY Vs. MARIAMMAL AND ANOTHER
|
June 22, 2018 |
|
CHINTHALEKSHMI P.S. Vs. TAMIL NADU AGRICULTURAL UNIVERSITY AND OTHERS
|
April 3, 2018 |
|
CHITHIRAIKANNAN Vs. S.S. NEETHI RAJAN AND OTHERS
|
August 23, 2018 |
|
CHITHIRAISELVAN Vs. STATE REP BY INSPECTOR OF POLICE
|
October 30, 2018 |
|
CHITRA Vs. SEKAR
|
October 29, 2018 |
|
CHITRA Vs. SECRETARY TO GOVERNMENT
|
August 13, 2018 |
|
CHITRA Vs. ELASI AMMAL
|
January 22, 2018 |
|
CHITRA Vs. R C VENKATESH
|
July 13, 2018 |
|
CHITRA & ORS. Vs. J. SIVAKUMAR & ANR.
|
February 8, 2018 |
|
CHITRA DESAI Vs. S. ARJUNLAL SUNDERDAS
|
July 27, 2018 |
|
CHITRAVEL Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
|
March 14, 2018 |
|
CHOKKAMPATTI PANCHAYAT THROUGH ITS PRESIDENT, CHOKKAMPATTI, TENKASI TALUK, TIRUNELVELI DISTRICT Vs. MARUTHANAYAGAM
|
April 24, 2018 |
|
CHOKKAR Vs. RAMKY ENERGY AND ENVIRONMENT LTD
|
April 19, 2018 |
|
CHOKKAR Vs. SUPERINTENDENT OF POLICE
|
February 5, 2018 |
|
CHOLAMANDALAM Vs. DIRECTOR GENERAL OF POLICE
|
July 19, 2018 |
|
CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED Vs. MUTHAN
|
August 31, 2018 |
|
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. MURUGESAN
|
February 2, 2018 |
|
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. G KANAGARAJ
|
August 13, 2018 |
|
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, LARGE TAX PAYER UNIT AND ORS.
|
December 12, 2018 |
|
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. SUBASH AND OTHERS
|
April 28, 2018 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. S. RATHINAKUMARI AND OTHERS
|
April 9, 2018 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. SIVASANKARAN S/O KANNUPAIYAN
|
August 20, 2018 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. K RUKMANI
|
June 27, 2018 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. NAVARATHINAM
|
June 28, 2018 |
|
CHOWEL INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
|
February 12, 2018 |
|
CHRIST KING MIDDLE SCHOOL REP BY ITS CORRESPONDENT RAILWAY COLONY Vs. UNION OF INDIA MINISTRY OF RAILWAYS
|
April 28, 2018 |
|
CHRISTHURAJAN Vs. THE PEOPLE OF KUNJUKARUMBU THOTTAM OOR AND OTHERS
|
August 24, 2018 |
|
CHRISTI BAI Vs. SECRETARY
|
March 26, 2018 |
|
CHRISTOPHER Vs. P.SATHYASEELAN
|
January 10, 2018 |
|
CHRISTOPHER GNANASEKARA BABURAO Vs. MADRAS CHRISTIAN COLLEGE ASSOCIATION
|
April 16, 2018 |
|
CHRISTOPHER HOLDEN Vs. MARY JOSEPHINE AND OTHERS
|
April 16, 2018 |
|
CHURCH COMMITTEE OF ST. SEBASTIANS CHURCH Vs. COLLECTOR, THIRUCHIRAPPALLI
|
December 18, 2018 |
|
CHURCH OF SOUTH INDIA Vs. THIRIPURA SUNDARI
|
March 27, 2018 |
|
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. JOHN DORAI
|
December 20, 2018 |
|
CHURCH OF SOUTH INDIA TRUST ASSOCIATION AND OTHERS Vs. THE REGISTRAR, OFFICE OF THE REGISTRAR OF COMPANIES AND OTHERS
|
June 18, 2018 |
|
CHURCH OF SOUTH INDIA-MADRAS DIOCESE Vs. STATE REP BY INSPECTOR OF POLICE
|
August 14, 2018 |
|
CITIZEN AUTO SERVICE REPRESENTED BY PARTNER N SIRAJUDEEN Vs. INDIAN OIL CORPORATION LTD REPRESENTED BY ITS GENERAL MANAGER
|
July 16, 2018 |
|
CITTIBABU Vs. D JAYAPRAKASH
|
September 18, 2018 |
|
CITY GLASS WARE CO Vs. ANJUMAN-E-KHAIR-KHA-GOURBA-E-AHLE ISLAM REP BY ITS SECRETARY
|
July 6, 2018 |
|
CITY TOWER HOTELS PVT LTD Vs. COMMISSIONER CORPORATION OF CHENNAI
|
June 29, 2018 |
|
CMA CGM AGENCIES (INDIA) PVT LTD Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
January 4, 2018 |
|
COASTAL ENERGEN PVT Vs. STATE OF WEST BENGAL
|
November 29, 2018 |
|
COGNIZANT TECHNOLOGY SOLUTIONS Vs. DEPUTY COMMISSIONER OF INCOME
|
April 3, 2018 |
|
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 30, 2018 |
|
COIMBATORE CONSUMER VOICE, REP BY ITS SECRETARY, N LOGU Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
|
October 12, 2018 |
|
COLLECTOR OF CENTRAL EXCISE Vs. TEXTOOL COMPANY LTD
|
February 12, 2018 |
|
COLONEL K MALAIAPPAN (RETD) Vs. V DAMODARAN
|
March 26, 2018 |
|
COLORMAX, PROPRIETOR ANIL P NAIR Vs. GOOD LUCK DYERS, REP BY ITS MANAGING PARTNER, K R RAJENDRAN
|
July 6, 2018 |
|
COMM OF INCOME TAX Vs. CACTUS IMAGING INDIA PVT LTD
|
April 16, 2018 |
|
COMMANDANT Vs. RANI AND OTHERS
|
June 14, 2018 |
|
COMMERCIAL TAX OFFICER TONDIARPET ASSESSMENT Vs. VIPIN STEEL ENTERPRISES REP ITS PROPRIETOR KULDEEP KUMAR GUPTA
|
April 19, 2018 |
|
COMMISSIONER Vs. D.CHELLAM
|
March 8, 2018 |
|
COMMISSIONER Vs. MUTHUIRULAPPAN AND OTHERS
|
March 19, 2018 |
|
COMMISSIONER Vs. SHRI JEPPIAR
|
July 30, 2018 |
|
COMMISSIONER Vs. S PREMALEELA
|
March 16, 2018 |
|
COMMISSIONER & SECRETARY ANIMAL HUSBANDRY DEPARTMENT, FORT ST GEORGE, CHENNAI Vs. P MUTHUSAMY
|
April 23, 2018 |
|
COMMISSIONER ERODE CORPORATION Vs. C SELVARAJ
|
July 11, 2018 |
|
COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT, CHENNAI Vs. S VENKATACHALAM
|
November 20, 2018 |
|
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT Vs. MUTHIAH VELAR
|
September 25, 2018 |
|
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. A KRISHNA IYER
|
October 3, 2018 |
|
COMMISSIONER OF CENTERAL EXCISE AND SERVICE TAX LARGE TAXPAYER UNIT Vs. SIFY TECHNOLOGIES LTD, CANAL BANK ROAD
|
August 10, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE AND SERVICE TAX
|
April 17, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SALEM STEEL RE-ROLLING MILL
|
March 13, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. VINAYAKA ALLOYS LIMITED
|
August 24, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. JSW STEEL LTD
|
August 14, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. COATS VIYELA INDIA LIMITED
|
June 5, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SASI ADVERTISING PVT LTD
|
January 24, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. UNITED BLEACHERS LTD
|
January 24, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SURYA FINE CHEMICALS
|
September 11, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ADWAITH TEXTILES LTD , SENTHOTHAM, SOWRIPALAYAM, COIMBATORE
|
August 1, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SUNDARAM INDUSTRIES LTD
|
June 29, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SRF LIMITED
|
August 14, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, LARGE TAXPAYER UNIT, CHENNAI Vs. CHENNAI PETROLEUM CORPORATION LTD
|
July 10, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. S A SAFIULLAH& CO
|
September 4, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. APEX LABORATORIES
|
March 19, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE O/O COMMISSIONER OF CENTRAL EXCISE CUSTOMS & SERVICE TAX Vs. SOUTHERN PRESS TOOLS
|
March 20, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE PUDUCHERRY COMMISSIONERATE Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, SOUTH ZONE BENCH
|
October 8, 2018 |
|
COMMISSIONER OF CUSTOMS Vs. APOLLO HOSPITAL ENTERPRISES LTD
|
April 24, 2018 |
|
COMMISSIONER OF CUSTOMS Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
October 26, 2018 |
|
COMMISSIONER OF CUSTOMS Vs. M/S. HARI AND CO.
|
April 24, 2018 |
|
COMMISSIONER OF CUSTOMS Vs. KUMARAN ALLOYS (P) LTD
|
August 14, 2018 |
|
COMMISSIONER OF CUSTOMS Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
June 28, 2018 |
|
COMMISSIONER OF CUSTOMS (AIR CUSTOMS) Vs. MOTOROLA INDIA PVT LTD
|
July 9, 2018 |
|
COMMISSIONER OF CUSTOMS (AIR) Vs. ABDUL AZEEZ
|
September 7, 2018 |
|
COMMISSIONER OF CUSTOMS (APPEAL) AND OTHERS Vs. M/S. KWANT JIN INDIA AUTO SYSTEMS PVT. LTD.
|
February 28, 2018 |
|
COMMISSIONER OF CUSTOMS (EXPORTS) CUSTOMS HOUSE, CHENNAI Vs. M/S. SUJANA STEELS NO. 18
|
September 3, 2018 |
|
COMMISSIONER OF CUSTOMS (PORT-IMPORTS), CUSTOM HOUSE Vs. VOLVO INDIA PVT LTD
|
August 11, 2018 |
|
COMMISSIONER OF CUSTOMS (SEA) Vs. HLG TRADING
|
October 31, 2018 |
|
COMMISSIONER OF CUSTOMS, Vs. ATUL AUTOMOTION PRIVATE LIMITED
|
April 11, 2018 |
|
COMMISSIONER OF CUSTOMS, CHENNAI II COMMISSIONERATE Vs. NOVEL IMPEX
|
September 24, 2018 |
|
COMMISSIONER OF CUSTOMS, TRICHY Vs. TAJUDEEN
|
October 11, 2018 |
|
COMMISSIONER OF CUSTOMS,CHENNAI III Vs. HINE HYDRAULICS INDIA PVT LTD
|
August 1, 2018 |
|
COMMISSIONER OF CUSTOMS,TRICHY-1. Vs. PPN POWER GENERATING COMPANY LTD.,
|
December 19, 2018 |
|
COMMISSIONER OF GST & CENTRAL EXCISE Vs. VELVETTE INTERNATIONAL PHARMA PRODUCTS LTD
|
June 20, 2018 |
|
COMMISSIONER OF GST & CENTRAL EXCISE Vs. GANDHIMATHI
|
October 26, 2018 |
|
COMMISSIONER OF GST & CENTRAL EXCISE Vs. DYMOS INDIA AUTOMOTIVE PRIVATE LIMITED
|
September 10, 2018 |
|
COMMISSIONER OF GST & CENTRAL EXCISE CHENNAI SOUTH COMMISSIONERATE Vs. VISUAL GRAPHICS COMPUTING SERVICES INDIA PVT LTD
|
July 9, 2018 |
|
COMMISSIONER OF GST & CENTRAL EXCISE, CHENNAI SOUTH COMMISSIONERATE Vs. BNP PARIBAS SUNDARAM GLOBAL SECURITIES OPERATIONS PVT LTD
|
June 4, 2018 |
|
COMMISSIONER OF INCOME Vs. M/S. SRI VASAVI GOLD AND BULLION PVT. LTD.
|
February 20, 2018 |
|
COMMISSIONER OF INCOME Vs. SAIPEM INDIA PROJECTS LIMITED
|
July 10, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. D HARINDRAN
|
July 10, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. CHENNAI CENTRAL CO-OPERATIVE BANK LIMITED
|
June 26, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. S P NATARAJAN
|
June 21, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. PRASAD PRODUCTIONS
|
April 4, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. CEEBROS HOTELS PVT. LTD.
|
November 13, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. TITAN INDUSTRIES LTD.
|
November 26, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. S & S POWER SWITCHGEAR LTD
|
April 3, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. RAMBAL PRIVATE LTD.
|
June 13, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. RAMBAL ENGINEERING & INVESTMENTS LTD.RAMBAL ENGINEERING & INVESTMENTS LTD.
|
July 30, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. LAKSHMI VILAS BANK LTD
|
July 24, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. AIG SYSTEMS SOLUTIONS PVT LTD
|
July 6, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. J DINESH MEHTA
|
July 5, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIRAM CHITS & INVESTMENTS P LTD
|
July 4, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. G V G PAPER MILLS PVT LTD
|
July 3, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD.
|
November 13, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M M FORGINGS LTD
|
September 11, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED
|
September 10, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. GEM GRANITES
|
September 10, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. R RADHIKA
|
September 11, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. SUNDARAM BRAKE LININGS LIMITED
|
September 11, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. L DEVAKUMAR
|
October 12, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. TTK LIG LTD
|
October 25, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. KASTURI & SONS LTD
|
August 28, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. VASANTHA SUBRAMANIAN HOSPITALS PRIVATE LIMITED
|
September 4, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MACHINE WORKS LTD
|
August 2, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. M V MUTHURAMALINGAM
|
August 3, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIRAM CITY UNION
|
November 19, 2018 |
|
COMMISSIONER OF INCOME TAX , COIMBATORE Vs. SOLITON TECHNOLOGIES PRIVATE LIMITED, TRICHY ROAD
|
June 21, 2018 |
|
COMMISSIONER OF INCOME TAX - I COIMBATORE Vs. BAFNA AND ASSOCIATES
|
July 19, 2018 |
|
COMMISSIONER OF INCOME TAX 1, CHENNAI Vs. DYNAVISION LIMITED
|
July 13, 2018 |
|
COMMISSIONER OF INCOME TAX CENTRAL - 1 Vs. RR INDUSTRIES LIMITED
|
July 3, 2018 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. A VINOD KUMAR REDDY
|
June 6, 2018 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. COGNIZANT TECHNOLOGY SOLUTIONS INDIA P LTD
|
July 6, 2018 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. INDIA MOTOR PARTS & ACCESSORIES LTD
|
April 4, 2018 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. VENKATESWARA HOSPITAL
|
January 23, 2018 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. C S SESHADRI, G N CHETTY STREET
|
April 4, 2018 |
|
COMMISSIONER OF INCOME TAX CHENNAI III, CHENNAI Vs. S.R.A. SYSTEMS LTD.
|
October 26, 2018 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. PREETHI NEURO HOSPITAL
|
July 5, 2018 |
|
COMMISSIONER OF INCOME TAX I Vs. HEMLA TRUST
|
September 3, 2018 |
|
COMMISSIONER OF INCOME TAX I Vs. BRAKES INDIA LTD
|
September 7, 2018 |
|
COMMISSIONER OF INCOME TAX I, CHENNAI Vs. KEYARAM HOTELS PVT LTD
|
June 22, 2018 |
|
COMMISSIONER OF INCOME TAX III Vs. SRIRAM CHITS AND INVESTMENTS P LTD
|
June 21, 2018 |
|
COMMISSIONER OF INCOME TAX III, CHENNAI Vs. SOUTHERN PETRO CHEMICAL INDUSTRIES CORPORATION LTD
|
July 12, 2018 |
|
COMMISSIONER OF INCOME TAX SALEM Vs. N.MEENAKSHISUNDARAM
|
April 23, 2018 |
|
COMMISSIONER OF INCOME TAX, CENTRAL I, CHENNAI Vs. V.N. DEVADOSS (HUF)
|
July 19, 2018 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. K.C.G. VERGHESE
|
February 20, 2018 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. K H ARIND PRIVATE LTD , THIRU NARAYANA GURU ROAD
|
July 6, 2018 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. BEACH MINERALS COMPANY PVT
|
July 6, 2018 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. PAN CLOTHING & CONSOLIDATED CO LTD
|
July 30, 2018 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ELEGANT ESTATES
|
June 19, 2018 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. R JAYABALAN
|
July 23, 2018 |
|
COMMISSIONER OF INCOME TAX, CHENNAI Vs. K MOHANIAL
|
July 19, 2018 |
|
COMMISSIONER OF INCOME TAX, COIMBATORE Vs. R A GANESAN
|
June 28, 2018 |
|
COMMISSIONER OF INCOME TAX, COIMBATORE Vs. ELGI TREAD (INDIA) LTD
|
July 4, 2018 |
|
COMMISSIONER OF INCOME TAX, COIMBATORE Vs. ELGI TREAD (INDIA) LTD
|
July 9, 2018 |
|
COMMISSIONER OF INCOME TAX, COMPANY CIRCLE IV(2) Vs. ROOTS MULTICLEAN LTD
|
July 5, 2018 |
|
COMMISSIONER OF INCOME TAX, SALEM Vs. D SARADHAMANI
|
June 28, 2018 |
|
COMMISSIONER OF INCOME TAX,CHENNAI Vs. RADAAN MEDIA WORKS (INDIA) LTD
|
June 29, 2018 |
|
COMMISSIONER OF INCOME TAX-I, CHENNAI Vs. RAMBAL PRIVATE LTD
|
April 10, 2018 |
|
COMMISSIONER OF INCOME TAX-I, COIMBATORE Vs. A R VISWANATHAN
|
August 2, 2018 |
|
COMMISSIONER OF INCOME-TAX Vs. P. NITHILAN
|
April 4, 2018 |
|
COMMISSIONER OF INCOME-TAX Vs. ARUNA SUNRISE HOTELS LIMITED
|
April 10, 2018 |
|
COMMISSIONER OF INCOME-TAX, CIRCLE X, CHENNAI Vs. ABDUL WAHID & COMPANY
|
June 22, 2018 |
|
COMMISSIONER OF INCOME-TAX-II, MADURAI Vs. SRINIVASA FINE ARTS P LTD , VELAYUTHAM ROAD, SIVAKASI
|
June 29, 2018 |
|
COMMISSIONER OF MUNICIPAL ADMINISTRATION Vs. R SWAMINATHAN (DIED)
|
June 27, 2018 |
|
COMMISSIONER OF PROHIBITION AND EXCISE, CHEPAUK, CHENNAI Vs. GOLDEN SUN HOTEL BEACH RESORTS REP BY ITS DIRECTOR, R L JAIN
|
April 24, 2018 |
|
COMMISSIONER PALANI MUNICIPALITY PALANI, DINDIGUL DISTRICT Vs. N SAMPATHKUMAR
|
July 5, 2018 |
|
COMMISSIONER PANCHAYAT UNION Vs. T N S PANCHANATHAN CHETTIAR (DIED)
|
October 23, 2018 |
|
COMMISSIONER TAMBARAM MUNICIPALITY TAMBARAM Vs. K GEETHA
|
March 26, 2018 |
|
COMMISSIONER TIRUPPUR CORPORATION Vs. P RAMALINGAM
|
July 11, 2018 |
|
COMMISSIONER, AVADI MUNICIPALITY, AVADI, CHENNAI Vs. U GEETHA
|
April 24, 2018 |
|
COMMISSIONER, CORPORATION OF CHENNAI Vs. MADRAS RACE CLUB, REPRESENTED BY ITS ADDITIONAL SECRETARY (L&PR)
|
July 9, 2018 |
|
COMMISSIONER, DHARAPURAM MUNICIPALITY Vs. K MARIMUTHU (DECEASED)
|
March 21, 2018 |
|
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT Vs. MUTHUPANDIAN @ MOSES
|
October 26, 2018 |
|
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT, CHENNAI Vs. SRIKANTH
|
October 26, 2018 |
|
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT, GOVERNMENT OF TAMIL NADU Vs. PEER MOHAMMED
|
August 9, 2018 |
|
COMMISSIONER, KOMARAPALAYAM MUNICIPALITY Vs. COMMISSIONER, OFFICE OF COMMISSIONER OF CENTRAL EXCISE
|
January 2, 2018 |
|
COMMISSIONER, NAGERCOIL MUNICIPALITY Vs. K MURUGAN
|
June 20, 2018 |
|
COMMISSIONER, SURVEY AND SETTLEMENT DEPARTMENT Vs. MINOR SUBASHINI @ LAVANYA
|
October 11, 2018 |
|
COMMISSIONER, THENI ALLINAGARAM MUNICIPALITY Vs. THIRU MURUGAN
|
July 25, 2018 |
|
COMMISSIONER, THENI ALLINAGARAM MUNICIPALITY Vs. THIRU. MURUGAN
|
September 25, 2018 |
|
COMMISSIONER, THIRUVANNAMALAI MUNICIPALITY, THIRUVANNAMALAI Vs. C VIJAYABALAN
|
March 28, 2018 |
|
COMMISSIONER, VILLUPURAM MUNICIPALITY Vs. USHA RANI
|
March 20, 2018 |
|
COMMISSIONER,COMMISSIONER OF URBAN LAND CEILING AND URBAN LAND TAX Vs. P CHANDRIKA
|
June 28, 2018 |
|
COMMISSIONERTAMBARAM MUNICIPALITY TAMBARAM KANCHEEPURAM DISTRICT Vs. D PANDURANGAN
|
June 28, 2018 |
|
COMMONWEALTH INCLUSIVE GROWTH SERVICES LTD Vs. LAYTONS SOLICITORS LLP UK MORE LONDON RIVERSIDE
|
July 6, 2018 |
|
COMMR. OF CUSTOMS (IMPORTS), ACC, CHENNAI Vs. K. RAMANLAL
|
March 16, 2018 |
|
COMPUTER ACCESS PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (C&R), EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 20, 2018 |
|
CONFEDERATION OF INDIAN INDUSTRY Vs. SANYAL S DESAI
|
March 14, 2018 |
|
CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED REP BY ITS AUTHORIZED SIGNATORY S RAGHAVENDRAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY FINANCE DEPARTMENT
|
February 6, 2018 |
|
CONSOLIDATED PREMIUM RETAILERS, REP BY AUTHORIZED SIGNATORY Vs. PRINCIPAL COMMISSIONER, GST AND CENTRAL EXCISE, COIMBATORE
|
July 17, 2018 |
|
CORRESPONDENT Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
September 26, 2018 |
|
CORRESPONDENT Vs. SYED FSHULLAH (DIED) AND OTHERS
|
March 13, 2018 |
|
CORRESPONDENT Vs. STATE OF TAMIL NADU AND OTHERS
|
February 20, 2018 |
|
CORRESPONDENT AVVAI HOME TVR GIRLS HIGHER SECONDARY SCHOOL Vs. G RAJESWARI
|
July 26, 2018 |
|
CORRESPONDENT ST. THERESAS R.C. MIDDLE SCHOOL Vs. STATE OF TAMIL NADU AND OTHERS
|
March 20, 2018 |
|
CORRESPONDENT, JOTHI HIGHER SECONDARY SCHOOL Vs. STATE GOVERNMENT
|
June 4, 2018 |
|
COSMO GRANITES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER KOTTURPURAM ASSESSMENT CIRCLE
|
April 10, 2018 |
|
COURTALLAM TOWN PANCHAYAT Vs. EXECUTIVE OFFICER, THIRUKUTHALANATHA SWAMY DEVASTHANAM, COURTALLAM AND OTHER
|
September 7, 2018 |
|
CREAMLINE DAIRY PRODUCTS LTD Vs. SUPERINTENDING ENGINEER
|
April 5, 2018 |
|
CSI DIOCESE OF VELLORE Vs. EMPLOYEES PROVIDENT FUND ORGANIZSATION, REP BY ITS REGIONAL PROVIDENT FUND COMMISSIONER
|
May 17, 2018 |
|
CSI INSTITUTE OF TECHNOLOGY THOVALAI & PO AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
July 30, 2018 |
|
CYRIL C GEORGE DEPUTY CHAIRMAN Vs. GOVERNMENT OF INDIA REP BY ITS SECRETARY TO GOVERNMENT
|
April 25, 2018 |
|
D A RAMAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
|
January 18, 2018 |
|
D ANURADHA Vs. BOOK ZILLA
|
June 5, 2018 |
|
D ARASAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
January 3, 2018 |
|
D BALAJI Vs. STATE
|
January 30, 2018 |
|
D C CHANDRU Vs. PRINCIPAL SECRETARY
|
April 5, 2018 |
|
D CHINNAMMAL Vs. A ANSAR ALI
|
February 2, 2018 |
|
D CHRISTY Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, CHENNAI
|
June 29, 2018 |
|
D D R PROPERTY DEVELOPERS AND BUILDERS PRIVATE LIMITED Vs. DEEPTI INTEGRATED LOGISTIC PRIVATE LIMITED
|
September 6, 2018 |
|
D DEVAKI Vs. SECRETARY TO GOVERNMENT, HOME (POLICE XVI) DEPARTMENT
|
July 4, 2018 |
|
D DIVAKAR Vs. KORITALA BABU
|
September 25, 2018 |
|
D GNANASEKARAN Vs. VISWANATHAN RAMACHANDRAN
|
January 3, 2018 |
|
D JANARDHANAN Vs. STATE REP BY ITS DEPUTY SUPERINTENDENT OF POLICE
|
July 3, 2018 |
|
D JAYA Vs. SECRETARY TO GOVERNMENT OFF TAMIL NADU
|
September 19, 2018 |
|
D JOHN Vs. GOVERNMENT OF TAMIL NADU
|
August 27, 2018 |
|
D JUGRAJ BAFNA Vs. MADANLAL(DECEASED)
|
July 27, 2018 |
|
D KARUNAMOORTHY Vs. STATE OF TAMIL NADU
|
January 9, 2018 |
|
D LOGANATHAN Vs. PRINCIPAL COMMISSIONER OF LAND REFORMS
|
February 1, 2018 |
|
D MADHAN Vs. J SUJATHA
|
July 10, 2018 |
|
D MADHAVAN Vs. STATE BY INSPECTOR OF POLICE CENTRAL CRIME BRANCH
|
August 23, 2018 |
|
D MARIA SELVARAJ Vs. D RAJAN
|
March 23, 2018 |
|
D MARTIN ROSARY Vs. STATE OF TAMIL NADU
|
April 17, 2018 |
|
D MURUGANANDAM Vs. DIRECTOR OF PUBLIC HEALTH & PREVENTIVE MEDICINE
|
March 2, 2018 |
|
D MUTHUKUMARAN Vs. R JEYA RAMAN
|
July 10, 2018 |
|
D MUTHUSAMY Vs. M SONGAPPAN
|
July 16, 2018 |
|
D NAGALINGAM Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
January 3, 2018 |
|
D NAPOLEAN Vs. M V M TRADERS
|
September 17, 2018 |
|
D NEDUMARAN Vs. INSPECTOR OF POLICE, MONASI POLICE STATION
|
January 3, 2018 |
|
D PANDIAN Vs. JOINT REGISTRAR OF CO-OP SOCIETIES, PERAMBALUR REGION
|
April 11, 2018 |
|
D PANDIAN Vs. APPELLATE AUTHORITY, ADDITIONAL GENERAL MANAGER, RANIPET AND ANOTHER
|
July 19, 2018 |
|
D PANDIRAJ Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE CB-CID
|
August 31, 2018 |
|
D PATRIC SASIKUMAR Vs. A RUTH SHALINI
|
August 11, 2018 |
|
D PETCHIMUTHU Vs. STATE BY INSPECTOR OF POLICE
|
August 27, 2018 |
|
D PETER FRANCIS Vs. STATE OF TAMIL NADU
|
June 21, 2018 |
|
D PRABHU Vs. GOVERNMENT OF TAMILNADU
|
June 28, 2018 |
|
D PRABHU Vs. K M PANCHAYUTHAM
|
August 21, 2018 |
|
D PRAKASH Vs. G PALANIAMMAL
|
June 6, 2018 |
|
D PUGAZHENTHI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
January 10, 2018 |
|
D PURUSHOTHAMAN Vs. K ESAKKIMUTHU
|
July 24, 2018 |
|
D RAJA Vs. ST PETER AND PAUL SEA FOOD
|
September 12, 2018 |
|
D RAJAMANICKAM S/O DHARAMALINGAM MUDALIYAR Vs. STATE OF TAMIL NADU
|
April 11, 2018 |
|
D RAJAPPA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
January 3, 2018 |
|
D RAJASAMPATHKUMAR Vs. R RAJAMANICKAM
|
July 17, 2018 |
|
D RAJASEKAR Vs. STATE REPRESENTED BY ADDITIONAL SUPERINTENDENT OF POLICE
|
January 9, 2018 |
|
D RAJENDRAN Vs. TAMIL NADU ELECTRICITY BOARD
|
July 31, 2018 |
|
D RAJINI SUKUMAR Vs. PUSHPA KUMARI
|
June 26, 2018 |
|
D RAJKUMAR Vs. STATE BY INSPECTOR OF POLICE
|
April 18, 2018 |
|
D RAMALINGAM Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 12, 2018 |
|
D RAMANATHAN Vs. UNION OF INDIA REP BY CHIEF ENGINEER/CONSTRUTION/NORTH
|
July 24, 2018 |
|
D RAMESH Vs. V VIJAYAKUMAR
|
July 31, 2018 |
|
D RAVI Vs. S PARANJOTHI
|
September 12, 2018 |
|
D RAVICHANDRAN Vs. STATE, REP BY INSPECTOR OF POLICE
|
October 24, 2018 |
|
D S RAMAIAH Vs. ADDITIONAL CHIEF SECRETARY COMMISSIONER OF LAND ADMINISTRATION EZHILAGAM
|
July 27, 2018 |
|
D S SENTHILVEL Vs. TAX RECOVERY OFFICER-2 INCOME TAX OFFICES
|
March 7, 2018 |
|
D SAKTHIGNANAVEL Vs. GOVERNMENT OF TAMILNADU
|
August 10, 2018 |
|
D SAMPATH Vs. AUTHORISED OFFICER, TAMILNAD MERCANTILE BANK LTD
|
February 1, 2018 |
|
D SANGEETHA Vs. STATE TRANSPORT APPELLATE TRIBUNAL, HIGH COURT CAMPUS, CHENNAI
|
July 11, 2018 |
|
D SAVITHRI Vs. P SUNDARARAJAN
|
March 7, 2018 |
|
D SELVANATHAN Vs. DEVI CABS
|
September 28, 2018 |
|
D SELVARAJ Vs. PALANISWAMI
|
September 12, 2018 |
|
D SENTHILPERUMAL Vs. DISTRICT COLLECTOR
|
January 25, 2018 |
|
D SIMPSON Vs. K GOPINATHAN NAIR
|
July 24, 2018 |
|
D SIVAKALAI Vs. DHAYAN BASHA
|
April 20, 2018 |
|
D SOUNDARARAJAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD
|
April 2, 2018 |
|
D STALIN Vs. STATE OF TAMIL NADU
|
February 26, 2018 |
|
D SUNDAR SINGH Vs. GNANAIYAN
|
August 30, 2018 |
|
D SUNDARAJAN Vs. CHITHRA
|
September 17, 2018 |
|
D SURESH BABU Vs. M DHANDAPANI
|
October 5, 2018 |
|
D SURESHMUL CHORDIA Vs. B SAKUNTHALA AMMAL
|
January 3, 2018 |
|
D THANGAVEL Vs. M ELUMALAI
|
October 26, 2018 |
|
D THIRUGNANASAMBANDAM Vs. D MUTHUKARUPPA PILLAI @ VELAYUTHAM
|
October 24, 2018 |
|
D V P RAJA Vs. A SALEEM
|
June 21, 2018 |
|
D VASANTHI Vs. SUNTHARI
|
February 26, 2018 |
|
D VENKATESAN Vs. GOVERNMENT OF TAMIL NADU
|
January 9, 2018 |
|
D VIDYA Vs. R SARAVANAKUMAR
|
July 19, 2018 |
|
D VIJAYAKUMAR Vs. STATE OF TAMIL NADU
|
April 10, 2018 |
|
D VISHALAKSHI Vs. GOVT OF TAMIL NADU
|
October 1, 2018 |
|
D XAVIER CANUTE RAJA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 9, 2018 |
|
D&A CORPORATE RESIDENCY Vs. STATE OF TAMIL NADU
|
January 4, 2018 |
|
D. ANBU AND ANOTHER Vs. THE DIRECTOR, DIRECTORATE OF TEACHER EDUCATION RESEARCH AND TRAINING
|
June 5, 2018 |
|
D. ARIKRISHNAPERUMAL Vs. SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT AND OTHERS
|
March 5, 2018 |
|
D. ARUMUGAM (DIED) AND ORS. Vs. P. THANGARAJ AND ORS.
|
March 20, 2018 |
|
D. ASHOK KUMAR Vs. THE SUPERINTENDANT OF POLICE, TRICHY DISTRICT, TRICHY AND OTHERS
|
July 3, 2018 |
|
D. BASKARAN AND OTHERS Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED (TASMAC) AND OTHERS
|
June 27, 2018 |
|
D. DANIEL Vs. R. KALINGARAYAN
|
June 5, 2018 |
|
D. DEIVAMANI Vs. K. MANIMARAN
|
June 4, 2018 |
|
D. DHIVYA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
June 6, 2018 |
|
D. ELIZABETH AND OTHERS Vs. CORPORATION OF MADURAI, REP. BY ITS COMMISSIONER
|
March 23, 2018 |
|
D. GOVINDASAMY Vs. L. GANESH NAIDU (DECEASED) AND OTHERS
|
June 20, 2018 |
|
D. HARI Vs. CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD AND OTHERS
|
April 5, 2018 |
|
D. JANANI Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS
|
June 20, 2018 |
|
D. JAYAPAL AND OTHERS Vs. A TEAM COMPUTERS
|
June 26, 2018 |
|
D. JOHN ROBERT Vs. P. RATHINAM
|
October 24, 2018 |
|
D. KALAISELVI Vs. P. PREMKUMAR
|
April 3, 2018 |
|
D. KALAISELVI AND ANOTHER Vs. D. KALAISELVAN AND ANOTHER
|
February 16, 2018 |
|
D. KALEESWARAN Vs. DISTRICT COLLECTOR & ORS.
|
February 15, 2018 |
|
D. KARUNAKARAN Vs. SECRETARY HOUSING & URBAN DEVELOPMENT DEPARTMENT, SECRETARIAT AND OTHERS
|
April 16, 2018 |
|
D. KASI Vs. THE INSPECTOR OF POLICE, THATHAIYANGARPETTAI POLICE STATION, TRICHY DISTRICT AND OTHERS
|
January 25, 2018 |
|
D. MANOHARAJ Vs. COMMISSIONER OF POLICE
|
July 23, 2018 |
|
D. MANOHARAN AND OTHERS Vs. J. PANDIAN AND OTHERS
|
February 13, 2018 |
|
D. MURUGAN Vs. RAJENDRAN
|
February 28, 2018 |
|
D. PRAVINRAJ Vs. STATE AND OTHERS
|
July 16, 2018 |
|
D. RAJAPPA AND ANOTHER Vs. THE STATE OF TAMIL NADU AND OTHERS
|
June 18, 2018 |
|
D. RAJAPPA AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
March 9, 2018 |
|
D. RAJESHWARI Vs. THE DISTRICT COLLECTOR, CHENNAI DISTRICT AND OTHERS
|
June 14, 2018 |
|
D. RAM PRIYA Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND OTHER
|
February 6, 2018 |
|
D. RAMALINGAM Vs. DISTRICT COLLECTOR
|
July 30, 2018 |
|
D. RANJITH KUMAR Vs. EXECUTIVE OFFICER, WALAJABAD TOWN PANCHAYAT
|
January 2, 2018 |
|
D. SENTHIL Vs. DISTRICT COLLECTOR, THIRUVARUR AND OTHERS
|
April 27, 2018 |
|
D. SENTHILPERUMAL Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT, RAMANATHAPURAM AND OTHERS
|
January 25, 2018 |
|
D. SHANMUGA RAJA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
November 9, 2018 |
|
D. SHRUTHI Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION, REPRESENTED BY ITS SECRETARY AND OTHERS
|
February 14, 2018 |
|
D. THANGAPANDIAN Vs. STATE OF TAMIL NADU AND OTHERS
|
April 4, 2018 |
|
D. VASUDEVAN Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 24, 2018 |
|
D. VIJAYALAKSHMI Vs. M. RAJESH
|
April 5, 2018 |
|
D.ARVIND PRASAD Vs. LARSEN & TOUBRO LTD., ECC DIVISION
|
November 26, 2018 |
|
D.BALAKUMAR Vs. IMAYAM TRUST
|
December 18, 2018 |
|
D.GANDHI Vs. THE REGIONAL TRANSPORT OFFICER, TIRUVANNAMALAI
|
November 1, 2018 |
|
D.GANESAN Vs. P.PREMKUMAR
|
January 29, 2018 |
|
D.GOWTHAMAN BABU AND OTHERS Vs. STATE BY THE SUB
|
January 2, 2018 |
|
D.K.N. KANDASUBRAMANIAN Vs. THE DISTRICT COLLECTOR, NAMAKKAL DISTRICT
|
June 26, 2018 |
|
D.KAVITHA Vs. THE SECRETARY TO GOVERNMENT
|
March 21, 2018 |
|
D.MANORAJ Vs. INSPECTOR OF POLICE
|
April 6, 2018 |
|
D.N.C. MANIVANNAN COLLEGE OF PHYSICAL EDUCATION Vs. THE NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
|
June 11, 2018 |
|
D.R.AARTHI Vs. COMMISSIONER OF TECHNICAL EDUCATION AND OTHER
|
March 6, 2018 |
|
D.RAM PRIYA Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND OTHER
|
August 28, 2018 |
|
D.RAMANATHAN Vs. DISTRICT COLLECTOR
|
December 1, 2018 |
|
D.S.SARAVANAN Vs. STATE
|
December 4, 2018 |
|
D.SOBICA Vs. CHANCELLOR, BHARAT DEEMED UNIVERSITY AND OTHERS
|
July 30, 2018 |
|
D.V. KISHORE Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
February 1, 2018 |
|
DAEJUNG MOPARTS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EPCG) GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE OFFICE OF COMMISSIONER OF CUSTOMS (EXPORT)
|
September 18, 2018 |
|
DAISY RAGINI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
January 18, 2018 |
|
DAMODARAN Vs. STATE BY INSPECTOR OF POLICE
|
July 3, 2018 |
|
DANDAGE ROHINI Vs. STATE OF TAMIL NADU AND OTHERS
|
August 3, 2018 |
|
DAREL LOGISTICS LIMITED Vs. UNION OF INDIA AND OTHERS
|
April 2, 2018 |
|
DART INDUSTRIES INC Vs. MODI DP PLASTICS
|
October 8, 2018 |
|
DARVIN Vs. THE REGIONAL PASSPORT OFFICER REGIONAL PASSPORT OFFICE AND OTHER
|
June 4, 2018 |
|
DASAN @ R.MUTHUSAMY AND OTHERS Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT AND OTHERS
|
February 26, 2018 |
|
DASARADHA REDDY Vs. VEERA REDDY
|
June 29, 2018 |
|
DASHWANTH Vs. STATE REP BY INSPECTOR OF POLICE T-14, MANGADU POLICE STATION
|
July 10, 2018 |
|
DATAFIELD INDIA PRIVATE LIMITED REP BY ITS MANAGING DIRECTOR Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2018 |
|
DATAMARK PRODAPT INDIA BPO LLP Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 3, 2018 |
|
DAVID MANOHAR Vs. MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
April 19, 2018 |
|
DAYANIDHI MARAN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
October 10, 2018 |
|
DCW EMPLOYEES CO-OPERATIVE CANTEEN LTD Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
April 19, 2018 |
|
DCW LIMITED Vs. STATE TAX OFFICER, TIRUCHENDUR
|
June 25, 2018 |
|
DECCAN AGENCY Vs. DEPUTY COMMISSIONER OF INCOME
|
October 26, 2018 |
|
DEENAN Vs. DEVACHELLAPPA
|
June 29, 2018 |
|
DEEP SEA MECHANIZED BOAT FISHING DEVELOPMENT ASSOCIATION Vs. DIRECTOR GENERAL OF SHIPPING
|
February 15, 2018 |
|
DEEPA Vs. INSPECTOR OF POLICE
|
January 11, 2018 |
|
DEEPA Vs. ADDITIONAL SECRETARY
|
February 5, 2018 |
|
DEEPA Vs. STATE OF TAMIL NADU AND OTHERS
|
January 29, 2018 |
|
DEEPA RAJENDRAN Vs. N UNNIKRISHNAN
|
June 18, 2018 |
|
DEEPA THIAGARAJAN Vs. KANNAN S. THARMALINGAM
|
June 19, 2018 |
|
DEEPAK MISRA Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS
|
April 12, 2018 |
|
DEEPAK PAREKH Vs. Y UMA MAHESWARI
|
June 8, 2018 |
|
DEEPALAKSHMI Vs. MURALIDHARAN
|
July 24, 2018 |
|
DEEPAM CONSTRUCTIONS MECHANISED ROAD LAYING SPECIALISTS CONTRACTORS, REPRESENTED BY ITS MANAGING PARTNER, K V SEKARAN Vs. GOVERNMENT OF TAMIL NADU, HIGHWAYS DEPARTMENT, REPRESENTED BY SUPERINTENDING ENGINEER
|
August 31, 2018 |
|
DEEPAN @ DEEPANRAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU HOME, PROHIBITION AND EXCISE DEPARTMENT & ORS.
|
February 12, 2018 |
|
DEFODILL MOBILES MARKETING PRIVATE LIMITED Vs. REDINGTON (INDIA) LIMITED
|
January 4, 2018 |
|
DEIVAMAGAN Vs. STATE
|
July 5, 2018 |
|
DEIVANAI Vs. M DHIVAYASANJEEVI
|
August 9, 2018 |
|
DEIVANAYAGAM Vs. RAMASAMY GOUNDER
|
August 28, 2018 |
|
DEIVASIGAMANI Vs. STATE
|
October 31, 2018 |
|
DEIVATHAL AND OTHERS Vs. LOGANATHAN AND OTHERS
|
February 26, 2018 |
|
DEIVAYANAI PALANIAPPAN Vs. GOVERNMENT OF INDIA
|
July 25, 2018 |
|
DELPHI AUTOMATIVE SYTEMS P LTD Vs. ASSISTANT COMMISSIONER
|
January 29, 2018 |
|
DELPHINE MARY Vs. SALETH MARY
|
September 12, 2018 |
|
DENWOOD MERCHANDISING AND INDUSTRIES PRIVATE LIMITED Vs. P ASIF AHMED
|
September 12, 2018 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION), SOUTHERN RAILWAY, PODANUR & ORS. Vs. M/S. VISHAL CONSTRUCTIONS
|
February 2, 2018 |
|
DEPUTY COLLECTOR (REVENUE) SOUTH CUM-LAND ACQUISITION OFFICER Vs. SUNDARAM FINANCE LIMITED
|
September 4, 2018 |
|
DEPUTY COMMISSIONER (COMMERCIAL TAXES) Vs. TVL VISHNULAKSHMI MILLS (P) LTD
|
March 14, 2018 |
|
DEPUTY COMMISSIONER OF CENTRAL EXCISE Vs. MADURA COATS LIMITED, REP BY ITS VICE PRESIDENT-EXCISE,NEW JAIL ROAD
|
June 28, 2018 |
|
DEPUTY GENERAL MANAGER/GENERAL, SOUTHERN RAILWAY, PARK TOWN, CHENNAI Vs. STRONG ENGINEERING CONTRACTORS, THROUGH ITS MANAGING PARTNER, Y ABDUL HAMEED
|
June 29, 2018 |
|
DEPUTY MANAGER, POWERGRID CORPORATION OF INDIA LIMITED Vs. NAINA GOUNDER AND OTHER
|
January 2, 2018 |
|
DEPUTY REGIONAL DIRECTOR, REGIONAL OFFICE(TAMILNADU), EMPLOYEES STATE INSURANCE CORPORATION Vs. PITHAVADIAN & PARTNERS
|
July 4, 2018 |
|
DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES DINDIGUL Vs. TRIBUNAL FOR COOPERATIVE SOCIETIES CUM PRINCIPAL DISTRICT COURT
|
July 3, 2018 |
|
DEVADASS REDDY PROPERTY DEVELOPERS & BUILDERS PVT LTD Vs. DEEPTI INTEGRATED LOGISTICS PVT , LTD
|
October 12, 2018 |
|
DEVAKANNI Vs. C VIJAYAKOTHANDAPANI
|
March 19, 2018 |
|
DEVAKI Vs. KANDASAMY
|
July 23, 2018 |
|
DEVANATHAN Vs. P DEIVASIGAMANI
|
September 20, 2018 |
|
DEVARAJ Vs. MUTHUVALLI
|
March 9, 2018 |
|
DEVARAJ Vs. KALIAPPAN AND ORS.
|
March 5, 2018 |
|
DEVELOPMENT OFFICER, NATIONAL INSURANCE COMPANY LIMITED Vs. MUTHUVEERAN
|
August 10, 2018 |
|
DEVENDIRAN AND OTHERS Vs. STATE
|
January 8, 2018 |
|
DEVENDRAN Vs. VANJU GANDHI
|
April 4, 2018 |
|
DEVENDRAN Vs. BLOCK DEVELOPMENT OFFICER AND ANR.
|
April 6, 2018 |
|
DEVENDRAN Vs. DIRECTOR GENERAL OF POLICE, BEACH ROAD, CHENNAI
|
March 26, 2018 |
|
DEVI Vs. KRYSTTAL MOTORS PRIVATE LTD
|
September 6, 2018 |
|
DGM TEXTILES Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EPCG)
|
June 27, 2018 |
|
DHAMODARAN Vs. BHASKAR SEKAR
|
December 19, 2018 |
|
DHAMODHARAPILLAI Vs. KALAIMANI
|
July 9, 2018 |
|
DHANABAL. A (STAFF NO. C25099) Vs. INSPECTOR OF POLICE TRAFFIC INVESTIGATION WING (WEST) COIMBATORE CITY AND OTHERS
|
January 23, 2018 |
|
DHANALAKSHMI Vs. SANJEEVI
|
August 23, 2018 |
|
DHANALAKSHMI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
|
February 12, 2018 |
|
DHANALAKSHMI Vs. GOWRI AND OTHERS
|
February 8, 2018 |
|
DHANALAKSHMI Vs. V NALLASIVAM
|
April 19, 2018 |
|
DHANALAKSHMI Vs. COMM , CORPORATION OF CHENNAI RIBBON BUILDINGS
|
April 17, 2018 |
|
DHANALAKSHMI Vs. THAMBANA GOUNDER
|
January 5, 2018 |
|
DHANALAKSHMI Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
|
June 18, 2018 |
|
DHANALAKSHMI Vs. S RATHINADEVI
|
August 14, 2018 |
|
DHANALAKSHMI Vs. JANAKIRAMAN
|
October 29, 2018 |
|
DHANALAKSHMI Vs. SIVANANDHAM
|
April 19, 2018 |
|
DHANALAKSHMI Vs. KAVITHA
|
January 18, 2018 |
|
DHANALAKSHMI Vs. B V GOVINDARAMAN
|
September 5, 2018 |
|
DHANALAKSHMI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, HOME, PROHIBITION AND EXCISE DEPARTMEN AND ANOTHER
|
January 18, 2018 |
|
DHANALAKSHMI AND OTHERS Vs. THE DISTRICT COLLECTOR, VILLUPURAM AND OTHERS
|
July 11, 2018 |
|
DHANALAKSHMI COLLEGE OF ENGINEERING REP BY ITS CHAIRMAN DR V P RAMAMURTHI Vs. ASSISTANT COMMISSIONER OF LABOUR (CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972)
|
September 19, 2018 |
|
DHANALAKSHMI(DECEASED) Vs. YOGESHWARAN (DECEASED)
|
August 21, 2018 |
|
DHANAM Vs. DEPUTY SUPERINTENDENT OF POLICE CB-CID
|
October 26, 2018 |
|
DHANAM Vs. TAHSILDAR, VELACHERY TALUK
|
January 19, 2018 |
|
DHANAM AND ANOTHER Vs. S.P. MANICKAM
|
March 26, 2018 |
|
DHANAPAL Vs. STATE REP BY INSPECTOR OF POLICE
|
August 29, 2018 |
|
DHANAPAL Vs. SUPERINTENDANT OF POLICE & ORS.
|
April 4, 2018 |
|
DHANAPAL Vs. STATE
|
December 13, 2018 |
|
DHANAPAL Vs. STATE BY INSPECTOR OF POLICE
|
September 18, 2018 |
|
DHANAPANDIAN Vs. THE DISTRICT COLLECTOR, DISTRICT COLLECTORATE, VILLUPURAM DISTRICT AND OTHERS
|
June 28, 2018 |
|
DHANASEKAR Vs. STATE REPRESENTED BY ASSISTANT COMMISSIONER OF POLICE
|
October 31, 2018 |
|
DHANASEKAR Vs. BHAGYALAKSHMI, (DIED) D/O T.C.SITARAMAN & ORS.
|
April 28, 2018 |
|
DHANASEKAR Vs. STATE BY INSPECTOR OF POLICE
|
August 30, 2018 |
|
DHANAVANTHAN Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 30, 2018 |
|
DHANDAPANI Vs. V ASHOK KUMAR
|
March 12, 2018 |
|
DHANDAPANI Vs. TAHSILDHARTALUK OFFICE, AVINASHI
|
June 25, 2018 |
|
DHANIKLAL Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION
|
June 20, 2018 |
|
DHARANI HI Vs. DISTRICT COLLECTOR, CUDDALORE AND OTHERS
|
March 21, 2018 |
|
DHARANI HI-TECH PROJECTS PVT LTD Vs. DISTRICT COLLECTOR/CHAIRMAN, D R D A
|
March 7, 2018 |
|
DHARANIBAI Vs. AYESHA TABASSUM
|
April 28, 2018 |
|
DHARMA MEDICAL RESEARCH AND CHARITABLE TRUST Vs. UNION OF INDIA REP BY SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
|
September 19, 2018 |
|
DHARMAR @ DHARMARAJ Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE,TUTICORIN DISTRICT
|
June 6, 2018 |
|
DHARMARAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 10, 2018 |
|
DHARMARAJ Vs. RM KANNAN
|
January 29, 2018 |
|
DHARMASELVI Vs. MINOR SANGEETHA
|
September 5, 2018 |
|
DHARUMAN Vs. K SELVAM
|
October 26, 2018 |
|
DHAULATH BEEVE Vs. THE STATE OF TAMIL NADU
|
January 25, 2018 |
|
DHAVAM INDUSTRIES REPRESENTED BY ITS PROPRIETRIX V DHANALAKSHMI Vs. ZONAL ADDITIONAL DIRECTOR GENERAL OF FOREIGN TRADE
|
January 18, 2018 |
|
DHAVASIDHEVAR Vs. MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LIMITED
|
September 27, 2018 |
|
DHEEPIKA Vs. STATE OF TAMIL NADU AND OTHERS
|
January 19, 2018 |
|
DHURAISAMY Vs. GNANENDRAN
|
April 20, 2018 |
|
DIA HEALTH FOODS PVT LTD Vs. DIABLISS CONSUMER PRODUCTS PVT LTD
|
September 6, 2018 |
|
DICKY @ ADAIKALARAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
March 8, 2018 |
|
DIGITAL ILLUSION INDIA PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR Vs. SHRIRAM CITY UNION FINANCE LIMITED REPRESENTED BY ITS AUTHORIZED SIGNATORY
|
September 24, 2018 |
|
DINAKARAN Vs. STATE THROUGH THE INSPECTOR OF POLICE, GUDALUR SOUTH POLICE STATION
|
January 17, 2018 |
|
DINDIGUL MUSLIM KALVI SANGAM Vs. P C N M ABDUL WAHAB
|
August 13, 2018 |
|
DINESH CHAND SURANA Vs. DEPUTY COMMISSIONER OF INCOME TAX (BENAMI PROHIBITION) AND OTHERS
|
July 2, 2018 |
|
DINESH SHAH Vs. DEPUTY INSPECTOR GENERAL OF POLICE, KANCHEEPURAM RANGE, KANCHEEPURAM
|
June 22, 2018 |
|
DINESHKUMAR Vs. STATE OF TAMIL NADU AND OTHER
|
June 11, 2018 |
|
DIRECT CONTAINER LINE INC REP BY ITS AGENTS W W SHIPPING AND FORWARDING PVT LTD Vs. SIERRA TRADING PVT LTD
|
July 18, 2018 |
|
DIRECTOR Vs. J RADHA
|
February 23, 2018 |
|
DIRECTOR (TANHODA), DEPARTMENT OF HORTICULTURE Vs. A RAMAYEE
|
June 29, 2018 |
|
DIRECTOR GENERAL OF POLICE Vs. M RANI
|
June 20, 2018 |
|
DIRECTOR GENERAL OF POLICE Vs. E. JAYAKUMAR
|
February 1, 2018 |
|
DIRECTOR GENERAL OF POLICE MYLAPORE Vs. MUTHUPILLAI
|
July 24, 2018 |
|
DIRECTOR GENERAL OF POLICE, KAMARAJAR SALAI Vs. A PARTHIBAN
|
April 25, 2018 |
|
DIRECTOR INSTITUTE OF ROAD TRANSPORT Vs. P K MARSHAL TITO
|
August 23, 2018 |
|
DIRECTOR OF CO-OP AUDIT TAMILNADU SLUM CLEARANCE BOARD Vs. K SUTHANDIRA MOHAN
|
March 14, 2018 |
|
DIRECTOR OF COLLEGE EDUCATION, CHENNAI Vs. N BEAULA RANI
|
November 14, 2018 |
|
DIRECTOR OF COLLEGIATE EDUCATION Vs. SECRETARY RAJAPALAYAM RAJUS COLLEGE
|
July 12, 2018 |
|
DIRECTOR OF ELEMENTARY EDUCATION Vs. CORRESPONDENT, ST JOSEPHS RC PRIMARY SCHOOL,
|
April 26, 2018 |
|
DIRECTOR OF ELEMENTARY EDUCATION Vs. CORRESPONDENT, ST JOSEPH MIDDLE SCHOOL
|
March 5, 2018 |
|
DIRECTOR OF ELEMENTARY EDUCATION AND OTHER Vs. MANAGEMENT OF RC SCHOOL
|
February 20, 2018 |
|
DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI Vs. A G SYED MOHIDEEN
|
March 12, 2018 |
|
DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI Vs. SUNDARAVEL RAJ
|
March 21, 2018 |
|
DIRECTOR OF ELEMENTARY EDUCATION, COLLEGE ROAD Vs. RANI
|
March 27, 2018 |
|
DIRECTOR OF ELEMENTARY SCHOOL EDUCATION Vs. P MANGALAM
|
March 20, 2018 |
|
DIRECTOR OF ELEMENTARY SCHOOL EDUCATION, CHENNAI Vs. MUTHU ARCHANA
|
July 3, 2018 |
|
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. CHENNAI PORT TRUST REP BY ITS CHAIRMAN
|
March 21, 2018 |
|
DIRECTOR OF INTERNATIONAL TAXATION MADRAS Vs. TVS MOTORS CO LTD
|
October 24, 2018 |
|
DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES Vs. D. SAMBASIVAM
|
July 10, 2018 |
|
DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE, ANNA SALAI Vs. M KANDASAMY
|
April 19, 2018 |
|
DIRECTOR OF RURAL DEVELOPMENT Vs. JEYANTHI
|
October 3, 2018 |
|
DIRECTOR OF SCHOOL EDUCATION Vs. M MALARKODI
|
August 9, 2018 |
|
DIRECTOR OF SCHOOL EDUCATION Vs. M SATISH KUMAR
|
July 3, 2018 |
|
DIRECTOR OF SCHOOL EDUCATION Vs. SREE MUTHUKUMARASAMY P VENUGOPAL CHETTY HIGHER SECONDARY SCHOOL
|
March 7, 2018 |
|
DIRECTOR OF SCHOOL EDUCATION Vs. V DHANAPAL
|
June 29, 2018 |
|
DIRECTOR OF SCHOOL EDUCATION Vs. G ARJUNAN
|
June 20, 2018 |
|
DIRECTOR OF SCHOOL EDUCATION, CHENNAI Vs. D MAHAMOODA BEEVE
|
July 12, 2018 |
|
DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS, COLLEGE ROAD, CHENNAI Vs. CSI HIGHER SECONDARY SCHOOL, REP BY ITS CORRESPONDENT
|
June 27, 2018 |
|
DIRECTOR OF TOWN PANCHAYATS KURALAGAM CHENNAI Vs. D ARUPTHA VIJAYAN
|
March 6, 2018 |
|
DIRECTOR OF TREASURIES AND ACCOUNTS GOVERNMENT OF TAMIL NADU Vs. T SUBBIAH
|
March 1, 2018 |
|
DIRECTOR VIGILANCE AND ANTICORRUPTION Vs. R SAYEE
|
September 11, 2018 |
|
DIRECTOR, GEOLOGY AND MINING Vs. S RAJ GANESH
|
October 5, 2018 |
|
DIRECTOR, INDIAN INSTITUTE OF TECHNOLOGY MADRAS Vs. MODULAR MILLENNIUM
|
March 13, 2018 |
|
DIRECTOR, TAMIL NADU FIRE SERVICE DEPARTMENT Vs. G THANIKACHALAM
|
October 4, 2018 |
|
DIRECTORATE GENERAL, EMPLOYMENT & TRAINING Vs. SRI ADHISANKARAR INDUSTRIAL TRAINING CENTRE, REPRESENTED BY ITS CORRESPONDENT
|
March 27, 2018 |
|
DISTRICT COLLECTOR Vs. KURAISA BEEVI (DIED) AND OTHERS
|
March 26, 2018 |
|
DISTRICT COLLECTOR Vs. V ANANTHAKRISHNAN
|
September 6, 2018 |
|
DISTRICT COLLECTOR Vs. M R M RAMAIYA ENTERPRISES PVT LTD
|
January 19, 2018 |
|
DISTRICT COLLECTOR Vs. K S MATHIYANANDAM
|
February 2, 2018 |
|
DISTRICT COLLECTOR Vs. K SUNDARAM
|
February 1, 2018 |
|
DISTRICT COLLECTOR Vs. V JEYAKODI
|
January 3, 2018 |
|
DISTRICT COLLECTOR Vs. MATHIYAZHAGAN
|
July 6, 2018 |
|
DISTRICT COLLECTOR -CUM- REGIONAL TRANSPORT AUTHORITY Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
August 2, 2018 |
|
DISTRICT COLLECTOR MADURAI DISTRICT Vs. P PERIYASAMY
|
August 31, 2018 |
|
DISTRICT COLLECTOR OFFICE OF DISTRICT COLLECTOR CUDDALORE DISTRICT Vs. CHETTINADU CEMENT CORPORATION BY ITS MANAGING DIRECTOR
|
July 9, 2018 |
|
DISTRICT COLLECTOR SALEM, SALEM DISTRICT Vs. K SUBRAMANIAN
|
March 8, 2018 |
|
DISTRICT COLLECTOR TRICHY DISTRICT Vs. E KAMATCHI
|
October 24, 2018 |
|
DISTRICT COLLECTOR VELLORE Vs. V. LALITHA
|
July 24, 2018 |
|
DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT Vs. K SUDHAKAR
|
March 26, 2018 |
|
DISTRICT COLLECTOR, KANCHIPURAM Vs. EVP ESTATES AND PROPERTIES DEVELOPMENT LTD
|
March 27, 2018 |
|
DISTRICT COLLECTOR, OFFICE OF DISTRICT COLLECTORATE Vs. P RENGAMMAL
|
September 17, 2018 |
|
DISTRICT COLLECTOR, SALEM Vs. E P VIJAYAN
|
June 6, 2018 |
|
DISTRICT COLLECTOR, SIVAGANGAI, SIVAGANGAI DISTRICT Vs. S MUTHU
|
September 27, 2018 |
|
DISTRICT COLLECTOR, TIRUCHIRAPALLI ON BEHALF OF DEPARTMENT OF ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT Vs. B MOHAMED SHERIF (DECEASED)
|
July 10, 2018 |
|
DISTRICT COLLECTOR, TIRUVANNAMALAI Vs. THIRUVANDHIPURAM NAGARVAZH PEOPLE
|
June 8, 2018 |
|
DISTRICT COLLECTOR, VILLUPURAM DISTRICT Vs. LATHA
|
January 4, 2018 |
|
DISTRICT COLLECTOR, VILLUPURAM DISTRICT, VILLUPURAM Vs. B. ARUMUGAM
|
August 29, 2018 |
|
DISTRICT EDUCATIONAL OFFICER Vs. S LATHA
|
March 14, 2018 |
|
DISTRICT EDUCATIONAL OFFICER Vs. SHANTHI VIJAY HIGH SCHOOL
|
August 21, 2018 |
|
DISTRICT REGISTRAR (ADMINISTRATION) Vs. FUTURA POLYESTERS LIMITED
|
June 26, 2018 |
|
DISTRICT REGISTRAR REGISTRATION DEPARTMENT Vs. M SHANMUGASUNDARAM
|
September 12, 2018 |
|
DISTRICT TREASURY OFFICER, KANYAKUMARI DISTRICT Vs. ORGANIZER, UNITED INDIA INSURANCE CORPORATION, NAGERCOIL, KANYAKUMARI DISTRICT
|
June 18, 2018 |
|
DIVINE EDUCATIONAL AND CHARITABLE TRUST Vs. THE DISTRICT COLLECTOR & ORS.
|
June 26, 2018 |
|
DIVISIONAL ENGINEER ORIENTAL INSURANCE COMPANY LIMITED Vs. K MAHALINGAM
|
September 5, 2018 |
|
DIVISIONAL MANAGER Vs. SUBALAKSHMI
|
January 18, 2018 |
|
DIVISIONAL MANAGER Vs. PALANIAMMAL
|
March 21, 2018 |
|
DIVISIONAL MANAGER Vs. SEKAR AND OTHERS
|
June 27, 2018 |
|
DIVISIONAL MANAGER Vs. C MATHIVANAN
|
December 6, 2018 |
|
DIVISIONAL MANAGER HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. MALATHI
|
January 17, 2018 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. L DHARMARAJ
|
August 30, 2018 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. E SAVURIAMMAL
|
July 12, 2018 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. GUNASEKARAN
|
July 6, 2018 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SUDHA
|
September 18, 2018 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. G VERRANDRA BABU
|
October 23, 2018 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. ALWAR
|
September 7, 2018 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUPERINTENDANT OF POLICE STATE OF TAMIL NADU
|
August 24, 2018 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. R SARAVANAKUMAR
|
August 20, 2018 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. A GANESAN
|
September 3, 2018 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. K SWAMINATHAN
|
September 17, 2018 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SIVAKUMAR
|
September 10, 2018 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. ELAYAPALLAVAN
|
September 4, 2018 |
|
DIVISIONAL MANAGER ROYAL SUNDARAN ALIANCE INSURANCE CO LTD Vs. SHABIULLAH
|
September 12, 2018 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SARASWATHI
|
March 22, 2018 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. KARTHIKAISAMY
|
September 10, 2018 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. M GIRIJA
|
August 30, 2018 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. MADHAVI
|
July 12, 2018 |
|
DIVISIONAL MANAGER, BHARTI AXA GENERAL INSURANCE CO LTD Vs. MUNIAPPAN
|
July 19, 2018 |
|
DIVISIONAL MANAGER, BHARTI AXA GENERAL INSURANCE CO LTD Vs. VASANTHA
|
July 19, 2018 |
|
DIVISIONAL MANAGER, M/S. NATIONAL INSURANCE COMPANY LTD. Vs. JAYARAMAN AND OTHERS
|
August 23, 2018 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. MINOR SANTHOSHKUMAR
|
July 4, 2018 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. ABDUL BASHEET
|
July 12, 2018 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED, NORTH VELI STREET, MADURAI Vs. ANBUSELVI
|
September 27, 2018 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. J MARUTHUPANDI
|
July 20, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LIMITED, CHENNAI Vs. CLARA @ KAMATCHI
|
July 26, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. PURANI
|
August 14, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. RANI
|
April 11, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. R KARPAGAM
|
February 27, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD , DIVISIONAL OFFICE, KAMARAJAR SALAI, MADURAI Vs. ASTALINGAM
|
September 24, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. JAIN-UL-ARABHU
|
November 2, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. MAHABOOBEE
|
September 27, 2018 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. MUTHU @ MUTHAYAL
|
February 6, 2018 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. V T GOVINDAN
|
March 9, 2018 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. T KAMARAJ
|
June 21, 2018 |
|
DIVISIONAL MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ANURADHA
|
July 17, 2018 |
|
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. CHANDRAN
|
April 11, 2018 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. PREMAVATHI
|
October 12, 2018 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD , MOTOR THIRD PARTY CLAIM OFFICE Vs. G SARADHA
|
September 7, 2018 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. A. DHANALAKSHMI
|
November 23, 2018 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. B. ANNALAKSHMI
|
February 16, 2018 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. KUMAR
|
October 9, 2018 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. KANAGARAJ
|
June 20, 2018 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. ANITHAMAI
|
September 5, 2018 |
|
DIVISIONAL OFFICE, UNITED INDIA INSURANCE COMPANY LTD Vs. A SOORYA
|
July 16, 2018 |
|
DIVISONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. PRABHAKARAN
|
September 4, 2018 |
|
DIVYA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND OTHER
|
March 26, 2018 |
|
DIVYA (MINOR) Vs. L NARENDRAN
|
August 29, 2018 |
|
DIVYAM SPINNER Vs. GENERAL MANAGER, DISTRICT INDUSTRIAL CENTRE
|
March 14, 2018 |
|
DIVYASRI Vs. M SATHISH
|
April 13, 2018 |
|
DIXCY TEXTILES (P) LTD Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
January 24, 2018 |
|
DMJ EXPORT Vs. U P K INTERNATIONAL
|
August 1, 2018 |
|
DOHNAVUR FELLOWSHIP DOHNAVUR POST TIRUNELVELI DISTRICT Vs. A THIYAJA
|
July 19, 2018 |
|
DOLPHIN CONSTRUCTION COMPANY Vs. STATE OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
April 4, 2018 |
|
DOSS Vs. VEDHANAYAGAM AND OTHERS
|
April 5, 2018 |
|
DOVETON-CORRIE PROTESTANT SCHOOLS ASSOCIATION Vs. DHONADHI HITECH INNOVATIONS
|
July 17, 2018 |
|
DR SHANMUGASUNDARAM Vs. SECRETARY,SELECTION COMMITTEE,DIRECTORATE OF MEDICAL EDUCATION
|
May 31, 2018 |
|
DR. (LT). K. RAJKUMAR Vs. TAMIL NADU ARASU POTHU NOOLAGA THURAI PANIYALAR KAZHAGAM (C&D) AND OTHERS
|
February 26, 2018 |
|
DR. A.P.S. GURU PRAVEEN Vs. DIRECTORATE OF MEDICAL EDUCATION GOVERNMENT OF TAMILNADU KILPAUK, CHENNAI
|
May 25, 2018 |
|
DR. BINDU BHASKARAN Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND OTHERS
|
June 6, 2018 |
|
DR. C. CHIRSTABEL BEULAH Vs. THE UNION OF INDIA AND OTHERS
|
June 19, 2018 |
|
DR. DUNSTON Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING AND OTHERS
|
March 13, 2018 |
|
DR. G.D. BOAZ MEMORIAL HOSPITAL SCHOOL Vs. PRINCIPAL COMMISSIONER AND RESPONDENTS
|
July 20, 2018 |
|
DR. HARSHINI. J. AND OTHERS Vs. PRESIDENT, MEDICAL COUNCIL OF INDIA AND OTHERS
|
February 5, 2018 |
|
DR. ILLANGOVAN Vs. MRS. R. FATHIMA AND OTHERS
|
January 8, 2018 |
|
DR. J. JOEL Vs. THE DIRECTOR OF COLLEGIATE EDUCATION, COLLEGE ROAD, CHENNAI, 6 AND OTHERS
|
January 10, 2018 |
|
DR. JAGAN AND OTHERS Vs. THE COMMISSIONER, POLLACHI MUNICIPALITY
|
March 9, 2018 |
|
DR. JASIM ABDULLA ODAYAPPURATH AND OTHERS Vs. PRESIDENT, MEDICAL COUNCIL OF INDIA AND OTHERS
|
February 5, 2018 |
|
DR. K.V. CHANDRASEKARAN Vs. PRINCIPAL, CHENGLEPUT MEDICAL COLLEGE & ORS.
|
June 14, 2018 |
|
DR. KRISHNAMOORTHY AND OTHERS Vs. K. JAYAPAL
|
July 13, 2018 |
|
DR. KRISHNAMURTHY Vs. K.S. SELVAKUMAR
|
June 26, 2018 |
|
DR. KRISHNAMURTHY AND OTHERS Vs. K. RANGARAJAN AND OTHERS
|
July 13, 2018 |
|
DR. L. AARTHI Vs. SECRETARY TO GOVERNMENT TAMIL NADU, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS
|
April 28, 2018 |
|
DR. LEELA SIMON Vs. SECRETARY TO GOVERNMENT OF TAMILNADU EDUCATION AND OTHERS
|
June 7, 2018 |
|
DR. M.A.M. RAMASWAMY CHETTIAR OF CHETTINAD CHARITABLE TRUST Vs. THE REGIONAL TRANSPORT OFFICER AND OTHERS
|
July 13, 2018 |
|
DR. M.S.P. SARAVANAN AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 7, 2018 |
|
DR. MAHBOOB ALAM I.P.S. (RETD.) Vs. THE REGISTRAR AND OTHER
|
August 27, 2018 |
|
DR. NIMISH DANIAL Vs. DIRECTOR DIRECTORATE OF MEDICAL EDUCATION TAMIL NADU MEDICAL SERVICE AND OTHERS
|
March 6, 2018 |
|
DR. P. SELVAKUMAR Vs. DIRECTOR DIRECTORATE OF MEDICAL EDUCATION TAMIL NADU MEDICAL SERVICE AND OTHERS
|
March 6, 2018 |
|
DR. P.K. KALYANI Vs. THE INSPECTOR OF POLICE
|
January 19, 2018 |
|
DR. PALLALA ISWARYA Vs. SECRETARY, MINISTRY OF AYUSH, AYUSH BHAVAN AND OTHERS
|
March 2, 2018 |
|
DR. PRATHAP CHANDRA REDDY Vs. INCOME TAX SETTLEMENT COMMISSION ADDITIONAL BENCH, CHENNAI MINISTRY OF FINANCE DEPARTMENT OF REVENUE 640 AND ANOTHER
|
June 19, 2018 |
|
DR. PREMA RUFUS Vs. THE DIRECTOR OF COLLEGIATE EDUCATION, THE JOINT DIRECTOR OF COLLEGIATE EDUCATION
|
July 12, 2018 |
|
DR. R. KRISHNAMURTHY AND OTHERS Vs. DR. R. VENKITAPATHY AND OTHERS
|
March 22, 2018 |
|
DR. R. MAHENDRAN Vs. M/S EUROVANILLE S.A.S
|
February 12, 2018 |
|
DR. R. SETHU Vs. THE MANONMANIAM SUNDARANAR UNIVERSITY
|
March 2, 2018 |
|
DR. RAJESH WILSON Vs. THE SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT AND OTHERS
|
June 8, 2018 |
|
DR. RICHA ERNEST Vs. STATE OF TAMIL NADU AND OTHERS
|
May 25, 2018 |
|
DR. S. RAMADOSS Vs. PUBLIC PROSECUTOR, ARIYALUR DISTRICT
|
July 3, 2018 |
|
DR. S. VEL ARAVIND AND ANOTHER Vs. DR. RADHAKRISHNAN AND OTHERS
|
April 10, 2018 |
|
DR. S.S. JAGARAM Vs. INSPECTOR OF POLICE, ORGANISED CRIME UNIT
|
June 21, 2018 |
|
DR. SHANMUGAPRIYA Vs. GOVERNMENT OF TAMILNADU AND OTHERS
|
April 5, 2018 |
|
DR. SNS RAJALAKSHMI COLLEGE OF ARTS AND SCIENCE Vs. REGIONAL OFFICER, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) AND OTHERS
|
April 25, 2018 |
|
DR. SREENIVASA KANNAN Vs. STATE OF TAMIL NADU AND OTHERS
|
February 8, 2018 |
|
DR. SUJITH M. JOSE Vs. MEDICAL COUNCIL OF INDIA AND OTHERS
|
July 30, 2018 |
|
DR. T. RAMASAMY Vs. THE GENERAL MANAGER (PERSONNEL), PERSONNEL ADMINISTRATIVE DEPARTMENT, INDIAN OVERSEAS BANK AND OTHERS
|
June 4, 2018 |
|
DR. T. SELVARAJ Vs. PRINCIPAL AND MEMBER SECRETARY, BOARD OF GOVERNOR
|
June 4, 2018 |
|
DR. THIRUPATHY REDDY (HUF) Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX AND ANOTHER
|
August 28, 2018 |
|
DR. V. GEORGE SELVAKUMAR Vs. THE JOINT DIRECTOR OF COLLEGE EDUCATION AND OTHERS
|
January 11, 2018 |
|
DR. V.G. MANIKANDAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION AND OTHERS
|
January 8, 2018 |
|
DR. VIJAYALAKSHMI AND OTHERS Vs. P. VENKATACHALAM AND OTHERS
|
March 6, 2018 |
|
DR. VIJAYAN Vs. STATE
|
August 7, 2018 |
|
DR. VINEETH C.V. Vs. DIRECTOR DIRECTORATE OF MEDICAL EDUCATION TAMIL NADU MEDICAL SERVICE AND OTHERS
|
March 6, 2018 |
|
DR.KARTHIK SADASIVAM Vs. GOVERNMENT OF INDIA AND OTHERS
|
March 9, 2018 |
|
DR.N.SARAVANAN Vs. DR.R.NANDINI
|
April 3, 2018 |
|
DR.N.THANAPPAN Vs. STATE OF TAMIL NADU
|
March 19, 2018 |
|
DR.REDDYS LABORATORIES Vs. STATE OF TAMIL NADU
|
February 23, 2018 |
|
DUBAGUNTA NAGASAILA Vs. UNION OF INDIA
|
July 24, 2018 |
|
DURAI Vs. STATE OF TAMIL NADU AND OTHERS
|
April 11, 2018 |
|
DURAI KUPPUSWAMY Vs. ABDUL SUKUR
|
July 3, 2018 |
|
DURAIBASKAR Vs. JOINT SUB REGISTRAR NO. 4, MADURAI SOUTH
|
June 7, 2018 |
|
DURAICHAMY AND ORS. Vs. MAYILERI
|
June 14, 2018 |
|
DURAIKANNU Vs. SANKAR
|
January 22, 2018 |
|
DURAIKANNU (A2) AND ORS. Vs. STATE
|
March 1, 2018 |
|
DURAIPANDI Vs. MOTCHIAH
|
March 7, 2018 |
|
DURAIPANDI NADAR AND OTHERS Vs. LAKSHMANAN AND OTHERS
|
June 7, 2018 |
|
DURAIPANDIAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 16, 2018 |
|
DURAIRAJ Vs. G. KANAGARAJ AND OTHERS
|
February 27, 2018 |
|
DURAISAMY Vs. STATE BY INSPECTOR OF POLICE, KANCHIKOIL POLICE STATION
|
September 27, 2018 |
|
DURAISAMY Vs. S SARAVANAKUMAR
|
October 10, 2018 |
|
DURAISAMY Vs. KUMARASAMY
|
November 13, 2018 |
|
DURAISAMY Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 22, 2018 |
|
DURAITCHI Vs. STATE
|
December 5, 2018 |
|
DURGA DEVI Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING,ANNA SALAI
|
June 7, 2018 |
|
DXN HERBAL MANUFACTURING (INDIA) PVT LTD Vs. INCOME TAX OFFICER
|
June 21, 2018 |
|
E ANNAMALAI Vs. E INDIRANI AMMAL
|
January 29, 2018 |
|
E AROKIARAJ ROCKY Vs. E SOOSAY RAJ
|
July 3, 2018 |
|
E ASHA (MINOR) Vs. K ARULDOS
|
March 13, 2018 |
|
E BALASUBRAMANIAM Vs. K S BALAKRISHNAN
|
August 28, 2018 |
|
E BALASUBRAMANIAN Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION
|
April 16, 2018 |
|
E C KUMANAN Vs. P PREMA
|
August 21, 2018 |
|
E DEVENDRAN Vs. HELLO CHENNAI WATER PRIVATE LTD
|
September 4, 2018 |
|
E DHANUSKODI Vs. D SREEDHAR
|
November 8, 2018 |
|
E I D PARRY (INDIA) LTD, REP BY ITS SENIOR MANAGER Vs. JOINT COMMISSIONER, GST AND CENTRAL EXCISE, TIRUCHIRAPALLI
|
July 12, 2018 |
|
E JAYACHANDRAN @ NADESSIN Vs. NAVANEETHAM @ SUNDARAVADIVU
|
August 13, 2018 |
|
E K KARUPPUSAMY Vs. S R RAJENDRAN
|
September 6, 2018 |
|
E KAVITHA Vs. A RAJITHKUMAR
|
August 24, 2018 |
|
E LAKSHMI Vs. M ELUMALAI
|
April 25, 2018 |
|
E MADASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE, SANKARANKOVIL
|
January 6, 2018 |
|
E MAHESWARI Vs. STATE REP BY INSPECTOR OF POLICE
|
October 3, 2018 |
|
E MARI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY
|
July 4, 2018 |
|
E MUNIYANDI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
June 21, 2018 |
|
E MURALIDHARAN Vs. ELECTION COMMISSION OF INDIA REPRESENTED BY ITS SECRETARY
|
September 20, 2018 |
|
E MURUGAMMAL Vs. S SUBBIAH
|
June 14, 2018 |
|
E MURUGAN Vs. T DANIEL
|
January 19, 2018 |
|
E N DURAI Vs. PONNAMMAL
|
March 13, 2018 |
|
E P JAYARAMAN Vs. COMMISSIONER, PANCHAYAT UNION, SHOLINGUR
|
June 5, 2018 |
|
E PADMA Vs. STATE REP BY INSPECTOR OF POLICE TOWN POLICE STATION
|
September 7, 2018 |
|
E PADMANABHAN Vs. M PONNAMBALAM
|
October 8, 2018 |
|
E PALANI Vs. HOME SECRETARY
|
January 4, 2018 |
|
E PON INDIRA Vs. K SANNASI
|
October 8, 2018 |
|
E PRAKASH Vs. J RUBY PRIYA
|
July 26, 2018 |
|
E RASAIYAN Vs. STATE REP BY INSPECTOR OF POLICE
|
July 26, 2018 |
|
E RAVICHANDRAN Vs. R SHANMUGHASUNDARAM
|
September 26, 2018 |
|
E S AADITHIYAN Vs. DISTRICT COLLECTOR
|
December 11, 2018 |
|
E S SELAMBANAN Vs. A SENNIMALAI GOUNDER
|
October 26, 2018 |
|
E SAMBANDAM AND OTHERS Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT AND ANOTHER
|
November 2, 2018 |
|
E SAMBASIVAM Vs. N DEVANANDAN
|
April 19, 2018 |
|
E SAMPATH Vs. NANJAPPA GOUNDER
|
June 21, 2018 |
|
E SARASWATHI Vs. TAMIL NADU STATE EXPRESS TRANSPORTATION CORPORATION LTD
|
October 24, 2018 |
|
E SARASWATHI Vs. CHIEF POST MASTER GENERAL
|
September 7, 2018 |
|
E SASIKUMAR Vs. SECRETARY
|
February 7, 2018 |
|
E SATHYASEELAN Vs. RECOVERY OFFICER
|
March 28, 2018 |
|
E SHANMUGAM Vs. STATE OF TAMILNADU
|
August 27, 2018 |
|
E SUNDARRAJ Vs. COMM HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
|
March 2, 2018 |
|
E T RAJAPPAN Vs. E C N MARAIYAN
|
April 13, 2018 |
|
E V MOHAN Vs. ARULMIGU SENGALUNEER
|
April 23, 2018 |
|
E V NAGANATHAN (DIED) Vs. P INDRANI
|
October 12, 2018 |
|
E. ANJUR AMMAL Vs. STATE OF TAMIL NADU
|
February 2, 2018 |
|
E. ARUNAGIRI Vs. COMMISSIONER, TAMIL NADU CO
|
April 9, 2018 |
|
E. EZHILARASI AND OTHERS Vs. THE TAMIL NADU PUBLIC SERVICE COMMISSION AND OTHERS
|
June 7, 2018 |
|
E. JAYARAMAN Vs. TAMIL NADU MARITIME BOARD
|
June 18, 2018 |
|
E. KAMAL RAJ Vs. THE SECRETARY, STAFF SELECTION COMMISSION AND ORS.
|
April 19, 2018 |
|
E. KEMBURAJI AND OTHERS Vs. STATE GOVERNMENT OF TAMIL NADU
|
January 23, 2018 |
|
E. KOTTAI RAJA Vs. STATE
|
July 25, 2018 |
|
E. MUNUSAMY Vs. GOVERNMENT OF TAMIL NADU REP. BY THE SECRETARY TO THE GOVERNMENT
|
July 20, 2018 |
|
E. MURUGAIAH Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT
|
March 21, 2018 |
|
E. NAGARAJAN AND ANR. Vs. A. ANANDHAN
|
January 8, 2018 |
|
E. POONKODI Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND OTHERS
|
June 21, 2018 |
|
E. RANJIT KURUVILLA Vs. RAJARAM K. KINGER
|
July 19, 2018 |
|
E. RAVI Vs. COMMISSIONER OF POLICE, GREATER CHENNAI POLICE OFFICE AND OTHERS
|
June 20, 2018 |
|
E. SAMY (IN CRL MP (MD) NO. 1003 OF 2018 AND CRL OP (MD) NO. 17080 OF 2016/ACCUSED NO. 10) Vs. THE INSPECTOR OF POLICE, THALLAKULAM POLICE STATION, MADURAI DT., AND ANOTHER (IN BOTH CASE)
|
February 9, 2018 |
|
E. SUBBU MUTHURAMALINGAM Vs. DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TAMIL NADU, CHENNAI AND OTHERS
|
June 4, 2018 |
|
E. SUKANYA Vs. S. CHENNIAPPAN @ MUTHUKRISHNAN
|
April 6, 2018 |
|
E. THANGARASU & ORS. Vs. THE STATE OF TAMIL NADU
|
June 25, 2018 |
|
E. THANIKACHALAM AND OTHERS Vs. COLLECTOR, VELLORE DISTRICT AND OTHERS
|
April 5, 2018 |
|
E. THIURVENGADAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 9, 2018 |
|
E. VANISREE Vs. V. EJAUMALAI
|
April 25, 2018 |
|
E. VASUDEVAN Vs. THE JOINT MANAGING DIRECTOR TAMIL NADU CO-OPERATIVE MILK PRODUCERS
|
July 11, 2018 |
|
E.M. PR. MUTHAPPAN Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 5, 2018 |
|
E.S.I CORPORATION AND OTHERS Vs. M/S. CAC COTTON MILLS AND OTHERS
|
June 19, 2018 |
|
EAGLE - OMEGA AND KR AND CO (JV) Vs. GENERAL MANAGER, SOUTHERN RAILWAY, HEAD QUARTERS OFFICE, PARK TOWN
|
July 16, 2018 |
|
EAPAN VETTATH EAPAN Vs. DEPUTY DIRECTOR OF HORTICULTURE
|
February 8, 2018 |
|
EASIKUMAR AND ANOTHER Vs. THE MANAGER, NATIONAL INSURANCE COMPANY LIMITED
|
March 16, 2018 |
|
EAST COAST CONSTRUCTIONS & INDUSTRIES LIMITED, REPRESENTED BY ITS GENERAL MANAGER FINANCE S SURESH Vs. ADDITIONAL COMMISSIONER, SERVICE TAX II COMMISSIONERATE
|
January 2, 2018 |
|
EASTERN CHROME TANNING CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
February 6, 2018 |
|
EASWARI AND OTHER Vs. PERUMAL AND OTHERS
|
January 31, 2018 |
|
EATON POWER QUALITY PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER
|
June 8, 2018 |
|
EBENEZER VASEKARAN EDWARD Vs. KEZIA G EDWARD
|
February 6, 2018 |
|
EDALAKUDY PARASURAMAN, PERUNTHERU CHAYAKARA TRUST Vs. NAGERCOIL MUNCIPALITY, REPRESENTED BY ITS COMMISSIONER
|
October 4, 2018 |
|
EDUCATION AGENCY Vs. S KALYANI
|
August 3, 2018 |
|
EDWARD RAJ Vs. ANTONY KUMAR
|
July 3, 2018 |
|
ELAMPARUTHI Vs. STATE BY INSPECTOR OF POLICE
|
August 21, 2018 |
|
ELANCHEZHIAN Vs. THE DIRECTOR OF ELEMENTARY EDUCATION AND OTHERS
|
June 7, 2018 |
|
ELANGIAM AND OTHER Vs. THE STATE OF TAMIL NADU AND OTHERS
|
July 11, 2018 |
|
ELANGOVAN Vs. STATE BY INSPECTOR OF POLICE
|
July 6, 2018 |
|
ELANGOVAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 5, 2018 |
|
ELAVARASAN @ SIVAGNANAPRAKASM Vs. SECRETARY, NEYVELI LIGNITE CORPORATION, NEYVELI, CUDDALORE DISTRICT
|
March 28, 2018 |
|
ELAYAPERUMAL Vs. MARUTHA MUTHU
|
February 19, 2018 |
|
ELAYARAJA Vs. RUKMANI @ RANI
|
September 11, 2018 |
|
ELECTRONIC CORPORATION OF TAMILNADU LIMITED (ELCOT) Vs. THE DEPUTY COMMISSIONER OF INCOME TAX COMPANY, CIRCLE II(1)
|
November 12, 2018 |
|
ELEPHANT G RAJENDRAN Vs. CHIEF SECRETARY, GOVT OF PUDUCHERRY, CHIEF SECRETARIAT AND ORS
|
January 8, 2018 |
|
ELEPHANT G. RAJENDRAN Vs. STATE OF TAMIL NADU
|
November 30, 2018 |
|
ELITE FURNITURE MART Vs. ASSISTANT COMMISSIONER (ST) NAWAB HAKKIM ROAD CIRCLE
|
June 11, 2018 |
|
ELLAMMAL Vs. PANJALIAMMAL
|
January 10, 2018 |
|
ELLAMMAL Vs. SHANMUGHAM
|
September 11, 2018 |
|
ELLAPPAN Vs. STATE BY INSPECTOR OF POLICE
|
October 23, 2018 |
|
ELNET TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 8, 2018 |
|
ELUMALAI Vs. STATE OF TAMIL NADU AND OTHERS
|
January 22, 2018 |
|
ELUMALAI Vs. RAMANI
|
August 3, 2018 |
|
ELUMALAI Vs. AYYANAR
|
March 1, 2018 |
|
ELUMALAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
December 10, 2018 |
|
ELUMALAI(DIED) Vs. SAMINATHAN
|
September 14, 2018 |
|
EMERSON PROCESS MANAGEMENT CHENNAI LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 20, 2018 |
|
EMPEE DISTILLERIES LIMITED, REP BY ITS MANAGING DIRECTOR, SHAJI PURUSHOTHAMAN Vs. GIMPEX PRIVATE LTD , REP BY ITS AUTHORISED SIGNATORY, K RAJA
|
June 4, 2018 |
|
EMPEE DISTILLERIES LTD Vs. MOHAN BREWERIES AND DISTILLERIES LIMITED
|
April 10, 2018 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SOUTHERN PETRO CHEMICAL INDUSTRIES
|
April 16, 2018 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. MOGRELIA
|
March 5, 2018 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. ESSARGEE MILLS
|
August 7, 2018 |
|
EMSAR MGF LAND LIMITED Vs. S.P. VELAYUTHAM & ANOTHER
|
December 4, 2018 |
|
ENGINEERING PROJECTS (I) LTD Vs. GENERAL MANAGER
|
December 18, 2018 |
|
ER. K. SUMATHI Vs. THE CHAIRMAN AND MANAGING DIRECTOR AND OTHERS
|
July 20, 2018 |
|
ER. M. SHANMUGA DAS Vs. STATE OF TAMIL NADU
|
June 27, 2018 |
|
ERGOMAXX (INDIA) PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
February 28, 2018 |
|
ERODE DISTRICT CO-OPERATIVE SPINNING MILLS LTD Vs. JOINT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION SUB REGIONAL OFFICE
|
June 28, 2018 |
|
ERODE INSTITUTE OF CHEMICAL TECHNOLOGY REP BY ITS SPECIAL OFFICER Vs. LAKSHMI BAI
|
October 10, 2018 |
|
ESAKKI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (THIRUNELVELI REGION)
|
September 17, 2018 |
|
ESAKKIAMMAL Vs. THE STATE OF TAMIL NADU
|
March 15, 2018 |
|
ESHWARAN Vs. STATE REP BY SUB INPSECTOR OF POLICE
|
October 12, 2018 |
|
ESI CORPORATION Vs. JAYAVILAS MEALS HOTEL
|
July 4, 2018 |
|
ESSAKIMUTHU Vs. CORRESPONDENT, JOSE MATRICULATION SCHOOL
|
September 18, 2018 |
|
ESSEL VISION PRODUCTIONS LTD. Vs. BHARAT SANCHAR NIGAM LIMITED BHARAT SANCHAR BHAVAN HARISH CHANDRA MATHUR LANE JANPATH, NEW DELHI
|
January 4, 2018 |
|
ESTATE OF MKA CHARITIES Vs. ASST DIRECTOR OF INCOME-TAX (EXEMPTIONS)
|
August 1, 2018 |
|
ESWARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT & ORS.
|
March 16, 2018 |
|
ESWARAN Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
August 29, 2018 |
|
ESWARI Vs. STATE OF TAMIL NADU AND OTHERS
|
April 9, 2018 |
|
ETTAMMAL Vs. PADMA
|
November 26, 2018 |
|
ETTI Vs. KISTAPPA NAIDU (DECEASED)
|
January 3, 2018 |
|
ETTIYAPPAN Vs. P.DHANABAGYAM
|
March 20, 2018 |
|
EUGENE JOTHINATHAN Vs. JOTHI
|
October 11, 2018 |
|
EVELYN GENELA Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE & INSPECTOR GENERAL OF PRISONS, EGMORE, CHENNAI
|
June 4, 2018 |
|
EVERSHINE WOOD PACKAGING PVT LTD , SRIPERUMBUDURREP BY ITS MANAGER Vs. GST COUNCIL, GST COUNCIL SECRETARIAT, NEW DELHI
|
July 17, 2018 |
|
EVOLV CLOTHING COMPANY PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 14, 2018 |
|
EX.MILL WORKERS EMPLOYEES WELFARE UNION Vs. UNION OF INDIA
|
January 9, 2018 |
|
EXECUTIVE ENGINEER Vs. K.KARUPPAIAH
|
March 12, 2018 |
|
EXECUTIVE ENGINEER ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD Vs. S KARUPPANAN
|
August 30, 2018 |
|
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD Vs. M KANDASAMY
|
October 5, 2018 |
|
EXECUTIVE ENGINEER TAMILNADU KUDINEER VADIKAL VARIAM PARAMARIPPU KOTTAM (PILLUR) Vs. M SAKTHIVEL
|
April 11, 2018 |
|
EXECUTIVE ENGINEER, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, MAINTENANCE DIVISION Vs. DEPUTY COMMISSIONER OF LABOUR, MADURAI
|
June 29, 2018 |
|
EXECUTIVE OFFICER Vs. SRINIVASARAMA BATTAR AND OTHERS
|
March 21, 2018 |
|
EXECUTIVE OFFICER Vs. G.K. PALANISAMY
|
February 15, 2018 |
|
EXECUTIVE OFFICER Vs. SRIRANGAN
|
August 28, 2018 |
|
EXECUTIVE OFFICER Vs. RAMADOSS NAIDU
|
February 28, 2018 |
|
EXECUTIVE OFFICER SETHIATHOPPU TOWN PANCHAYAT Vs. BALASUBRAMANIYAN
|
March 8, 2018 |
|
EXECUTIVE OFFICER, A/M SUBRAMANIASWAMY THIRUKOVIL Vs. P SUBRAMANIAM
|
June 28, 2018 |
|
EXECUTIVE OFFICER, MARAKKANAM TOWN PANCHAYAT Vs. MURUVAMMAL
|
March 13, 2018 |
|
EXECUTIVE OFFICER, PETHAMPALAYAM TOWN PANCHAYAT PETHAMPALAYAM POST Vs. S NAVEENKUMAR
|
June 21, 2018 |
|
EXECUTIVE OFFICER, THIRUVAZHUTHEESWARAR PERIANAYAGI AMMAN DEVASTHANAM EARVADI Vs. V NARAYANAN
|
September 28, 2018 |
|
EXPO FREIGHT PVT LTD Vs. SUPREME OVERSEAS EXPORTS (INDIA) PVT LTD
|
December 12, 2018 |
|
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD, (NOW ECGC LIMITED) Vs. ZORO GARMENTS PRIVATE LTD, REP BY ITS MANAGING DIRECTOR
|
July 24, 2018 |
|
EXPRESS CLEARING AGENCY Vs. CHENNAI PORT TRUST
|
February 14, 2018 |
|
EZHIL BHARATHI Vs. DEPUTY REGISTRAR OF CO
|
April 20, 2018 |
|
EZHILARASAN Vs. STATE
|
January 24, 2018 |
|
EZHILMARAN Vs. MICHAEL
|
February 2, 2018 |
|
EZHUMALAI Vs. STATE BY INSPECTOR OF POLICE, KARUNGALAPALAYAM POLICE STATION
|
July 3, 2018 |
|
EZUMALAI Vs. VENKATESA GOUNDER
|
November 29, 2018 |
|
F JACINTHA MARY Vs. STATE OF TAMIL NADU
|
March 7, 2018 |
|
F LAAZAR Vs. SURESH CHAND SURANA
|
June 12, 2018 |
|
F LOUIS ARUL JOSEPH Vs. STATE OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT
|
April 23, 2018 |
|
F SOPHIYA Vs. D EBENEZER BAKKIYAMS
|
March 15, 2018 |
|
F SURESH XAVIER Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE (LAW & ORDER)
|
April 3, 2018 |
|
F X MAHIMAINATHAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
September 26, 2018 |
|
FAITHFUL ENGINEERS PRIVATE LTD Vs. DEPUTY COMM OF CENTRAL EXCISE
|
January 19, 2018 |
|
FALCON TYRES LIMITED Vs. GEODIS OVERSEAS PRIVATE LIMITED
|
February 15, 2018 |
|
FAMILY MANAGER RAJAMANICKAM Vs. WAKF COMMITTEE REP BY MUTHAVALLI, JANAB ABDUL JABBAR, ANTHIYUR CUSBA
|
August 6, 2018 |
|
FARITHA AMMAL Vs. K M AHAMAD SHAH
|
September 28, 2018 |
|
FAROOK ALI Vs. NATESAN
|
March 14, 2018 |
|
FAROOQ @ MOHAMED FAROOQ Vs. STATE REP BY INSPECTOR OF POLICE
|
March 12, 2018 |
|
FAST TRACK PVT LTD Vs. DIVISIONAL RAILWAY MANAGER
|
September 24, 2018 |
|
FERDOUS ESTATE PVT. LTD. Vs. GOVERNMENT OF TAMIL NADU
|
October 8, 2018 |
|
FERNANDEZ DAREL RIANO Vs. STATE REP BY INTELLIGENCE OFFICER
|
March 16, 2018 |
|
FFE MINERALS INDIA PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME-TAX
|
August 13, 2018 |
|
FIREPRO SYSTEMS PVT LTD Vs. SUMIT PIPE INDUSTRIES REP BY ITS PROPRIETOR SUMIT AGARWAL
|
July 18, 2018 |
|
FIRM FOUNDATIONS AND HOUSING PVT. LTD. Vs. PRINCIPAL COMMISSIONER, OFFICE OF THE PRINCIPAL COMMISSIONER OF SERVICE TAX
|
April 6, 2018 |
|
FIT PERSON CUM EXECUTIVE OFFICER Vs. T PITCHAI PILLAI
|
September 17, 2018 |
|
FLORIDA CONSTRUCTIONS (P) LTD. Vs. THE BANYAN
|
January 29, 2018 |
|
FOOD CORPORATION OF INDIA Vs. V M MADHUSOODHANAN
|
December 11, 2018 |
|
FORD MOTOR PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
April 17, 2018 |
|
FRANCHIS Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
|
February 27, 2018 |
|
FRANCIS XAVIER Vs. KHAJA UDUMAN
|
April 24, 2018 |
|
FRANCOISE ARMANDLE @ FRANCOISE ANNIETOSETTE Vs. RAMU
|
July 23, 2018 |
|
FRANSUVA SOUNDARRAJAN Vs. STATE OF TAMIL NADU REP BY INSPECTOR OF POLICE, LAND GRABBING CELL, CRIME BRANCH, MADURAI
|
June 19, 2018 |
|
FRIENDLY TRANSPORT Vs. G M M CO LTD
|
February 1, 2018 |
|
FRIENDS CABLE T.V. Vs. SANTHOSH KUMAR
|
February 22, 2018 |
|
FUMIGATION SERVICES (PVT.) LTD. Vs. UNION OF INDIA
|
December 10, 2018 |
|
FUTURE GENERAL INDIA INSURANCE CO , LTD Vs. A MATHIVANAN
|
August 24, 2018 |
|
FUTURE GENERAL INDIA INSURANCE COMPANY LTD Vs. VASURAJAN
|
April 6, 2018 |
|
G A SELVAKUMAR Vs. RADHA
|
July 18, 2018 |
|
G ADHISESHANN Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING, CHENNAI
|
July 10, 2018 |
|
G ALADIYAN Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
|
October 4, 2018 |
|
G AMALA Vs. RAJENDRAN
|
January 18, 2018 |
|
G ANANDAN Vs. SUPERINTENDENT OF POLICE
|
February 20, 2018 |
|
G ANBUCHEZHEIAN Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
August 6, 2018 |
|
G ANNAMALAI Vs. INSPECTOR OF POLICE
|
March 9, 2018 |
|
G ARJUNAN Vs. STATE OF TAMIL NADU
|
July 17, 2018 |
|
G ARUMUGAM Vs. STATE OF TAMILNADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
October 9, 2018 |
|
G BALAGURUNATHAN Vs. STATE REPRESENTED BY DRUG INSPECTOR
|
September 18, 2018 |
|
G BALASUBRAMANIAN Vs. SENIOR REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
|
March 2, 2018 |
|
G BALASUNDARAM Vs. V GOVINDARAJAN
|
February 22, 2018 |
|
G BASKAR Vs. METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD
|
September 7, 2018 |
|
G BIBIN GNANAKUMAR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
February 20, 2018 |
|
G C PORUS Vs. TAMILARASI
|
July 18, 2018 |
|
G CHANDRAN Vs. REGISTRAR, TAMIL UNIVERSITY, THANJAVUR
|
July 5, 2018 |
|
G DHARMAR Vs. G JEYASEKAR
|
October 23, 2018 |
|
G ELUMALAI Vs. INSPECTOR OF POLICE
|
March 16, 2018 |
|
G EZHUMALAI Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT, TIRUVANNAMALAI
|
July 9, 2018 |
|
G GAYATHRI Vs. G&M TRANSPORTING COMPANY
|
October 3, 2018 |
|
G GEORGE VICTOR Vs. STATE OF TAMIL NADU
|
April 10, 2018 |
|
G GOVINDARAJ Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT
|
February 7, 2018 |
|
G GURUDEVAN Vs. STATE OF TAMILNADU, REP BY ITS SECRETARY TO GOVERNMENT
|
April 12, 2018 |
|
G J TAMILARASU Vs. STATE OF TAMIL NADU
|
September 12, 2018 |
|
G JAMUNA DEVI Vs. R RAMESH
|
March 21, 2018 |
|
G JAYAGOPAL Vs. G MADHANGOPAL
|
August 21, 2018 |
|
G JAYARADHA Vs. C R UMAPATHI
|
August 27, 2018 |
|
G JAYARAMAN Vs. V PREMAVATHI
|
January 25, 2018 |
|
G JEYACHANDRA Vs. DOMINIC BENSIGAR
|
June 18, 2018 |
|
G JOHN EDWARD Vs. SABINA MARY
|
June 5, 2018 |
|
G JOTHIMANI Vs. P C RENGANATHAN
|
January 18, 2018 |
|
G KALIYAPPAN Vs. SUB COLLECTOR
|
February 14, 2018 |
|
G KALIYASAMY Vs. GOVERNMENT INDUSTRIAL INSTITUTE
|
April 4, 2018 |
|
G KAMALA Vs. GOVERNMENT OF TAMIL NADU REP BY DEPUTY SECRETARY TO GOVERNMENT
|
April 24, 2018 |
|
G KANAGARAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 20, 2018 |
|
G KANAGASABAI Vs. SECRETARY, DEPARTMENT OF HIGHER EDUCATION
|
September 14, 2018 |
|
G KANDHASAMY Vs. STATE REP BY INSPECTOR VIGILANCE AND ANTI CORRUPTION KRISHNAGIRI
|
February 19, 2018 |
|
G KANNAN Vs. MEENA @ SHEELA
|
September 28, 2018 |
|
G KANNAN Vs. DISTRICT COLLECTOR
|
December 10, 2018 |
|
G KARUNANIDHI Vs. K K GAYATHRI
|
January 4, 2018 |
|
G KAVITHA Vs. REVENUE DIVISIONAL OFFICER, MELUR DIVISION AT OTHAKADAI, MADURAI DISTRICT
|
March 28, 2018 |
|
G KOTHANDAN Vs. STATE, REP BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION CHENNAI CITY CIRCLE-II
|
October 5, 2018 |
|
G KRISHNAMURTHY Vs. SANTHAKUMARI
|
August 21, 2018 |
|
G KRISHNAN Vs. SAMALPATTI VILLAGERS
|
August 1, 2018 |
|
G LAKSHMANAN Vs. MURUGAN
|
June 27, 2018 |
|
G LAKSHMI Vs. GOVERNMENT OF TAMIL NADU
|
October 24, 2018 |
|
G LAKSHMIPATHY Vs. P SURESH BABU
|
October 22, 2018 |
|
G LOGANATHAN Vs. SUB COLLECTOR
|
February 14, 2018 |
|
G LOKAMBAL Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
|
March 5, 2018 |
|
G M VYAS Vs. NATIONAL TEXTILE CORPORATION
|
March 7, 2018 |
|
G MAHALAKSHMI Vs. R MANOKARAN
|
January 25, 2018 |
|
G MANI Vs. V MOHAN
|
August 29, 2018 |
|
G MANIKANDAN Vs. UNION OF INDIA
|
September 6, 2018 |
|
G MANIKANDAN Vs. STATE REP BY INSPECTOR OF POLICE
|
April 23, 2018 |
|
G MARI RAJAN Vs. INSPECTOR OF POLICE OOMACHIKULAM POLICE STATION
|
October 1, 2018 |
|
G MARRIAPPAN Vs. STATE THROUGH INSPECTOR OF POLICE
|
April 13, 2018 |
|
G MASILAMANI PROPRIETOR Vs. COMMISSIONER OF CUSTOMS
|
August 27, 2018 |
|
G MEGANATHAN Vs. SYNDICATE, ANNA UNIVERSITY
|
April 12, 2018 |
|
G MEGANATHAN Vs. SYNDICATE ANNA UNIVERSITY
|
September 17, 2018 |
|
G MOHAN DOSS Vs. COMMISSIONER OF POLICE VEPERY
|
August 23, 2018 |
|
G MUNUSAMY Vs. UNION OF INDIA
|
February 16, 2018 |
|
G MURUGADASS Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, SECRETARIAT, CHENNAI
|
April 13, 2018 |
|
G NACHIMUTHU Vs. MEHALA MACHINERIES INDIA LIMITED REP BY ITS MANAGER/P A HOLDER
|
April 13, 2018 |
|
G NANDAGOPAL Vs. COMMISSIONER OF POLICE
|
January 22, 2018 |
|
G P NURSERY AND PRIMARY SCHOOL Vs. V SEETHAPATHY
|
July 19, 2018 |
|
G PADMANAPAN Vs. CHIEF SECRETARY TO GOVERNMENT
|
October 10, 2018 |
|
G PADMAVATHI Vs. A KESAVAN
|
April 13, 2018 |
|
G PALANI DOSS Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
|
April 13, 2018 |
|
G PANNEERSELVAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF FOREST FORCE, CHENNAI
|
April 17, 2018 |
|
G PARAS SINGH MUNOTH Vs. GYANLATHA
|
June 6, 2018 |
|
G PAULRAJ Vs. S RAMALAKSHMI
|
July 5, 2018 |
|
G PONMANI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
March 2, 2018 |
|
G PRABAKARAN Vs. SUPERINTENDENT OF POLICE
|
September 20, 2018 |
|
G PURUSHOTHAMAN Vs. SELVARAJ
|
January 5, 2018 |
|
G R CONSTRUCTION Vs. KRITI MACHINERY PVT LTD
|
April 5, 2018 |
|
G R D TRUST Vs. DEPUTY COMMISSIONER OF INCOME (EXEMPTIONS )
|
April 10, 2018 |
|
G RAGAVALU Vs. N SAROJA
|
April 19, 2018 |
|
G RAJA Vs. STATE OF TAMILNADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
March 6, 2018 |
|
G RAJENDRAN Vs. REVENUE DIVISIONAL OFFICER, DHARMAPURI
|
April 26, 2018 |
|
G RAMDOSS Vs. SHANTHI
|
March 9, 2018 |
|
G RAMESH Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
|
January 29, 2018 |
|
G RANGANAAYAKI Vs. DIRECTORATE GENERAL OF HEALTH SERVICES MINISTRY OF HEALTH AND FAMILY WELFARE
|
May 11, 2018 |
|
G ROBIN SITHARANJAN Vs. STATE OF TAMIL NADU
|
January 22, 2018 |
|
G S JAGADEESH Vs. CHAIRMAN, TAMIL NADU AMBEDKAR LAW UNIVERSITY
|
March 13, 2018 |
|
G SACRATEES Vs. STATE OF TAMIL NADU
|
April 12, 2018 |
|
G SANGEETHA Vs. AUTHORIZED OFFICER, BANK OF BARODA
|
April 25, 2018 |
|
G SARAVANAN Vs. SECRETARY, FORT ST GEORGE
|
March 26, 2018 |
|
G SARAVANAN Vs. J SANKARANARAYANAN
|
October 10, 2018 |
|
G SARAVANAN Vs. B SURULIRAJ
|
October 10, 2018 |
|
G SASIKUMAR Vs. MANICKAVASAGAM
|
October 5, 2018 |
|
G SELVAKUMAR Vs. BAR COUNCIL OF INDIA
|
February 5, 2018 |
|
G SENGUTTUVAN Vs. INSPECTOR GENERAL OF POLICE
|
October 5, 2018 |
|
G SHANMUGAM Vs. DEPUTY GENERAL MANAGER (B&C)
|
February 23, 2018 |
|
G SHANTHI Vs. HALIMA JOHN
|
June 4, 2018 |
|
G SIVAPARAKASAM Vs. MANAGING DIRECTOR
|
June 22, 2018 |
|
G SOUNDARARAJAN Vs. S A THOOYAMANI
|
September 26, 2018 |
|
G SRINIVASAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 21, 2018 |
|
G SUBRAMANIAN Vs. SUNDARAM (DIED)
|
January 23, 2018 |
|
G SUBRAMANIAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
March 9, 2018 |
|
G SUDHA BHARATHI Vs. SUPERINTENDENT OF POLICE
|
January 25, 2018 |
|
G SUGUMARAN Vs. STATE OF TAMIL NADU
|
September 14, 2018 |
|
G SUGUNAMBAL Vs. DHANALAKSHMI AMMAL
|
April 23, 2018 |
|
G SUMARMAL Vs. K RAJATHI AMMAL
|
September 12, 2018 |
|
G SUMATHI Vs. P JEYARAJ
|
April 17, 2018 |
|
G SUMATHY Vs. K ANBAZHAGAN
|
July 13, 2018 |
|
G SUNDARAJAN Vs. G RAJENDRAN
|
October 1, 2018 |
|
G SUNDARRAJAN Vs. UNION OF INDIA REP BY SECRETARY MINISTRY OF RURAL DEVELOPMENT
|
September 4, 2018 |
|
G SURESH Vs. DIRECTOR, DIRECTORATE OF GOVERNMENT EXAMINATION
|
January 30, 2018 |
|
G SURESH Vs. DEPUTY SUPERINTENDENT OF POLICE
|
July 24, 2018 |
|
G THIYAGARAJAN Vs. PONMUDI PILLAI
|
June 14, 2018 |
|
G THIYAGARAJAN Vs. DAVID ARUL
|
July 3, 2018 |
|
G THYAGARAJAN Vs. TAMIL NADU STATE CONSTRUCTION CORPORATION
|
April 16, 2018 |
|
G TOMAS ICCAC BENJAMIN Vs. SIVAPRIYA
|
January 29, 2018 |
|
G UDAYAKUMAR Vs. SREE RANGANATHAR SPINNERS
|
May 18, 2018 |
|
G V COTTON MILLS (P) LTD REP BY ITS MANAGING DIRECTOR Vs. ASSISTANT COMMISSIONER (CT), AVARAYAMPALAYAM ASSESSMENT CIRCLE CORPORATION OF SHOPPING COMPLEX
|
March 16, 2018 |
|
G VAIRAVAN Vs. SUPERINTENDENT OF POLICE
|
January 22, 2018 |
|
G VANAJA Vs. ABDHUL HAKKIM
|
July 20, 2018 |
|
G VASANTHA Vs. S N T & CO SAMPU PANNAI HARUR
|
September 4, 2018 |
|
G VASANTHA Vs. INSPECTOR OF POLICE, ANCHETTY POLICE STATION, KRISHNAGIRI DISTRICT
|
March 9, 2018 |
|
G VENKATACHALAM Vs. AL AR K VR CHINNA VEERAPPAN
|
July 2, 2018 |
|
G VENKATACHALAPATHY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 12, 2018 |
|
G VENKATESAN Vs. TWO YEARS DIPLOMA MEDICAL LABORATORY TECHNICIAN ASSOCIATION
|
June 20, 2018 |
|
G VENKATESAN Vs. K S RAVICHANDRAN
|
October 22, 2018 |
|
G VENUGOPAL Vs. G SALMA PARVEEN
|
March 23, 2018 |
|
G VIJAYA Vs. MERCURY CAR RENTALS LTD
|
April 24, 2018 |
|
G VIJI Vs. G RAMESH
|
March 26, 2018 |
|
G VIMALA Vs. STATE
|
June 25, 2018 |
|
G VINODH Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HEALTH AND FAMILY WELFARE DEPARTMENT
|
July 17, 2018 |
|
G VIVEK KUMAR Vs. DISTRICT COLLECTOR
|
April 25, 2018 |
|
G YOGESH KUMAR S/O GOPAL RAO Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY, PROHIBITION AND EXCISE DEPARTMENT
|
September 6, 2018 |
|
G. AMALA MARIYA AND OTHERS Vs. S. KEETHESWARAN AND OTHERS
|
February 26, 2018 |
|
G. AMMULAKSHMI Vs. R. GNANASEKARAN
|
June 11, 2018 |
|
G. ANTONY PREMKUMAR Vs. STATE AND OTHERS
|
April 25, 2018 |
|
G. ARJUNAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT, HOME DEPARTMENT,
|
February 8, 2018 |
|
G. AROKIA ARUL RAJ Vs. MEDICAL COUNCIL OF INDIA, MCI BUILDING POCKET
|
May 17, 2018 |
|
G. BRABAHAR AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
February 5, 2018 |
|
G. CHANDIRAN Vs. DIRECTOR, TRIBAL WELFARE DEPARTMENT AND OTHERS
|
July 24, 2018 |
|
G. CHANDRA AND OTHERS Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT AND OTHERS
|
March 13, 2018 |
|
G. DEVADASS Vs. STATE OF TAMIL NADU AND OTHERS
|
June 4, 2018 |
|
G. DEVADHAS, B.SC., B.L. Vs. THE PUBLIC INFORMATION OFFICER, PERSONNEL AND ADMINISTRATIVE REFORMS(Q)DEPARTMENT AND OTHERS
|
August 30, 2018 |
|
G. DEVASAHAYAM Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU AND OTHERS
|
September 3, 2018 |
|
G. DURAIRAJ Vs. REGIONAL TRANSPORT OFFICER AND OTHER
|
July 31, 2018 |
|
G. GAYATHRI Vs. P. JAGAN
|
June 20, 2018 |
|
G. GUNASEKARAN Vs. THE INSPECTOR GENERAL WEST ZONE, TIRUPPUR AND OTHERS
|
August 6, 2018 |
|
G. GUNASEKARAN Vs. THE CHAIRMAN, TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD
|
August 31, 2018 |
|
G. INDHUMATHI Vs. A. VARADHARAJ
|
June 14, 2018 |
|
G. JEEVA SHARON CELEENA Vs. K. SAMUEL
|
April 9, 2018 |
|
G. JOHN EDWARD Vs. SABINA MARY
|
June 5, 2018 |
|
G. KANAKARAJ Vs. THE STATE OF TAMILNADU AND OTHERS
|
August 31, 2018 |
|
G. KARTHIK Vs. THE SUPERINTENDENT OF POLICE, THANJAVUR AND OTHERS
|
June 8, 2018 |
|
G. KESAVAN Vs. P. VISALAKSHI
|
February 2, 2018 |
|
G. KOTHANDAPANI Vs. R. SIVASHANKARI AND OTHERS
|
January 29, 2018 |
|
G. KUTHA BAKSH(DIED) Vs. KUZHANDAISAMY
|
June 22, 2018 |
|
G. LOGESWARAN Vs. STATE
|
December 6, 2018 |
|
G. MAHABOOB KHAN AND OTHERS Vs. STATE AND OTHER
|
August 23, 2018 |
|
G. MANIMEGALAI Vs. GOVERNMENT OF TAMIL NADU
|
February 6, 2018 |
|
G. MANJUNATH Vs. STATE OF TAMIL NADU AND OTHERS
|
January 19, 2018 |
|
G. MARAGATHA MEENAKSHI AND OTHERS Vs. THE SECRETARY TO THE GOVERNMENT OF TAMIL NADU MUNICIPAL AND WATER SUPPLY ADMINISTRATION ST.GEORGE FORT CHENNAI AND OTHERS
|
January 11, 2018 |
|
G. MARICHAMY Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY AND OTHERS
|
August 24, 2018 |
|
G. MUNIYASAMY Vs. THE COMMISSIONER OF POLICE, MADURAI CITY AND OTHERS
|
July 18, 2018 |
|
G. MURUGESAN Vs. STATE OF TAMIL NADU AND OTHERS
|
June 4, 2018 |
|
G. MUTHUKRISHNAN Vs. DEPUTY REGISTRAR OF CO
|
February 26, 2018 |
|
G. MUTHULAKSHMI Vs. THE STATE OF TAMIL NADU AND ORS.
|
July 27, 2018 |
|
G. PUNNIYAMOORTHY AND OTHERS Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF HUMAN RESOURCES DEVELOPMENT
|
June 5, 2018 |
|
G. PUSHPBAVATHI AND ORS. Vs. P. VISWANATHAN AND ORS.
|
April 11, 2018 |
|
G. RADHAKRISHNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND ANOTHER
|
February 1, 2018 |
|
G. RAJADURAI Vs. S. MURUGAN AND OTHER
|
June 28, 2018 |
|
G. RAJASEKARAN Vs. COMMISSIONER, AGRICULTURAL MARKETING AND AGRI BUSINESS, GUINDY
|
July 24, 2018 |
|
G. RAJESH Vs. ESTATE OFFICER CUM MUNICIPAL COMMISSIONER NAGERCOIL MUNICIPALITY NAGERCOIL
|
July 13, 2018 |
|
G. RAJESWARI Vs. THE DIRECTOR OF SCHOOL EDUCATION, CHENNAI
|
June 7, 2018 |
|
G. RAMU Vs. J. GURUMURTHY
|
March 13, 2018 |
|
G. RATHINASABAPATHY AND ORS. Vs. UNION OF INDIA, REP. BY MINISTRY OF POWER, AND ORS.
|
January 17, 2018 |
|
G. SAKTHI RAO Vs. DIRECTOR OF LEGAL STUDIES AND OTHERS
|
April 24, 2018 |
|
G. SAKTHIVEL Vs. MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION, (TASMAC), CMDA COMPLEX, EGMORE, CHENNAI
|
March 28, 2018 |
|
G. SELVAMOORTHY Vs. HEERACHAND JAIN
|
June 14, 2018 |
|
G. SHANMUGASUNDAR Vs. INSPECTOR GENERAL OF REGISTRATION, REGISTRATION DEPARTMENT AND OTHERS
|
March 2, 2018 |
|
G. SHEIK MOHAIDEEN Vs. S. DEIVENDRAN
|
June 7, 2018 |
|
G. SITHIVINAYAGAMOORTHY Vs. STATE THROUGH THE INSPECTOR OF POLICE
|
November 2, 2018 |
|
G. SIVAKUMAR Vs. GOVERNMENT OF TAMIL NADU & ORS.
|
June 26, 2018 |
|
G. SRINEVASAN AND OTHERS Vs. DIVISIONAL ENGINEER
|
September 5, 2018 |
|
G. SRIRAMULU Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSIR) AND OTHERS
|
August 23, 2018 |
|
G. SUBBARAMAN AND ORS. Vs. STATE
|
February 5, 2018 |
|
G. SUDHAKAR Vs. DIRECTOR GENERAL OF POLICE
|
January 10, 2018 |
|
G. SUGANTHY Vs. SECRETARY, MINISTRY OF SCHOOL EDUCATION AND OTHERS
|
September 4, 2018 |
|
G. SUMATHI Vs. COMMISSIONER, ERODE CITY MUNICIPAL CORPORATION AND OTHERS
|
August 9, 2018 |
|
G. SUNDARAM Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST & ORS.
|
June 29, 2018 |
|
G. THALAPATHI Vs. THE REGIONAL PASSPORT OFFICER AND OTHER
|
July 17, 2018 |
|
G. THIYAGARAJAN Vs. PONMUDI PILLAI
|
June 14, 2018 |
|
G. VARATHARAJAN Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT AND OTHERS
|
June 4, 2018 |
|
G. VASANTHI Vs. P. LOGANATHAN AND OTHERS
|
March 1, 2018 |
|
G. VENKATESAN Vs. THE STATE
|
February 7, 2018 |
|
G. VENUGOPAL Vs. MANJULA AND ORS.
|
April 11, 2018 |
|
G. VIJAY ANAND Vs. G. RAJARAJESWARI
|
October 24, 2018 |
|
G. VINODHYA Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
|
February 20, 2018 |
|
G.A. BUSHRA SHABNAM Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
February 7, 2018 |
|
G.BHASKARAN Vs. B.JAYACHITRA
|
February 13, 2018 |
|
G.CHANDRASEKAR Vs. PONNUTHAI
|
January 23, 2018 |
|
G.GOPAL S/O.GURUSAN (LATE) Vs. BRANCH MANAGER INDIAN BANK
|
January 25, 2018 |
|
G.GURUSAMY @ APPU Vs. DISTRICT REVENUE OFFICER AND OTHER
|
January 25, 2018 |
|
G.K. BALASUBHRAMANI Vs. COMMISSIONER
|
January 2, 2018 |
|
G.K.CHELLAIAH (DECEASED) & ORS. Vs. G. GANESH
|
February 2, 2018 |
|
G.K.M. INDANE GAS SERVICE Vs. INDIAN OIL CORPORATION LTD.
|
January 24, 2018 |
|
G.M. RAMACHANDRAN Vs. STATE OF TAMIL NADU AND OTHERS
|
March 14, 2018 |
|
G.N. CHANDRAMOHAN AND OTHERS Vs. INDIRANI AND OTHERS
|
February 2, 2018 |
|
G.P. KANNAKI Vs. THE MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 6, 2018 |
|
G.V. KRISHNAN Vs. INDIAN OVERSEAS BANK AND OTHERS
|
July 24, 2018 |
|
G.V.MOHANAKRISHNAN Vs. PRASANNA VINAYAGAR TEMPLE TRUST
|
October 29, 2018 |
|
G.VIJAYA Vs. M.GURUSAMY
|
January 22, 2018 |
|
GABRIEL Vs. JAISLY @ DAISY
|
July 31, 2018 |
|
GABRIEL UDAYAR Vs. STATE OF TAMIL NADU, REP BY DISTRICT COLLECTOR, TRICHY
|
June 21, 2018 |
|
GAJALAKSHMI Vs. K RAMALINGAM
|
January 10, 2018 |
|
GALAXY AMAZE KINGDOM LTD REP BY ITS EXECUTIVE DIRECTOR Vs. S KOWSALYA
|
October 30, 2018 |
|
GAM DHANDAPANI S/O GA MUTHU ERULAPPAN CHETTIAR Vs. N MANIMARAN
|
March 9, 2018 |
|
GAMMON INDIA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 3, 2018 |
|
GANAPATHI Vs. S SAKTHIVEL
|
September 20, 2018 |
|
GANAPATHI PANDIAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
September 7, 2018 |
|
GANAPATHY Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI
|
January 12, 2018 |
|
GANAPATHY Vs. STATE OF TAMIL NADU AND OTHERS
|
March 2, 2018 |
|
GANAPATHY MAISTRY Vs. RAMALINGAM
|
September 28, 2018 |
|
GANAPATHY SHANKAR Vs. UNION OF INDIA
|
November 15, 2018 |
|
GANAPATHY(DIED) Vs. SURESH KUMAR
|
August 3, 2018 |
|
GANAPATHY(DIED) Vs. SURESH KUMAR
|
August 2, 2018 |
|
GANDHI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT AND OTHERS
|
April 9, 2018 |
|
GANDHI Vs. S.JEYASUDHA
|
October 24, 2018 |
|
GANDHI Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI AND OTHERS
|
July 25, 2018 |
|
GANDHI KALVI NILAYAM HIGH SCHOOL Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 7, 2018 |
|
GANDHI NAGAR CO Vs. JACOB ANDREWS CHAKRAMAKAL AND OTHER
|
January 9, 2018 |
|
GANDHIGRAN SANTHI HIGH SCHOOL Vs. COMMISSIONER FOR DIFFERENTLY ABLED
|
June 4, 2018 |
|
GANDHIMATHI Vs. SUB REGISTRAR, PERAVOORANI, THANJORE DISTRICT
|
June 7, 2018 |
|
GANDHIMATHI AND OTHER Vs. DEVI
|
July 11, 2018 |
|
GANDHIMATHI AND OTHERS Vs. S.JEYANTHI AND OTHERS
|
February 22, 2018 |
|
GANESA MOORTHY Vs. KOMBAIAH
|
June 29, 2018 |
|
GANESA MOORTHY Vs. STATEPOLICE
|
December 17, 2018 |
|
GANESAMOORTHY Vs. STATE OF TAMIL NADU AND OTHERS
|
June 14, 2018 |
|
GANESAN Vs. STATE
|
July 17, 2018 |
|
GANESAN Vs. STATE OF TAMIL NADU
|
March 26, 2018 |
|
GANESAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 23, 2018 |
|
GANESAN Vs. STATE
|
September 6, 2018 |
|
GANESAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 8, 2018 |
|
GANESAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
February 12, 2018 |
|
GANESAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 30, 2018 |
|
GANESAN Vs. NALLAPPA REDDIYAR
|
August 30, 2018 |
|
GANESAN Vs. S SHANTHI
|
August 29, 2018 |
|
GANESAN Vs. KATHIRESAN
|
August 21, 2018 |
|
GANESAN Vs. CUDDALORE MUNICIPALITY
|
August 7, 2018 |
|
GANESAN Vs. THE STATE AND ANOTHER
|
August 3, 2018 |
|
GANESAN Vs. VIJAYALAKSHMI
|
July 13, 2018 |
|
GANESAN Vs. STATE
|
October 22, 2018 |
|
GANESAN (DECEASED) AND OTHERS Vs. A. POONGAVANAM AND OTHERS
|
March 16, 2018 |
|
GANESAN @ KALIANNAN Vs. SPECIAL TAHSILDAR (LA) SALEM KARUR BROAD GAUGE AND ANR.
|
January 19, 2018 |
|
GANESH KUMAR Vs. R RAJINI DEVI
|
October 24, 2018 |
|
GANESHAN Vs. DEPUTY SUPERINTENDENT OF POLICE, USILAMPATTI
|
June 20, 2018 |
|
GANGA BAI Vs. DEVAN
|
April 12, 2018 |
|
GARMENT AND FASHION WORKERS UNION Vs. ASSISTANT COMMISSIONER OF LABOUR
|
December 31, 2018 |
|
GAURAV KUMAR Vs. GESTAMP SUNGWOO HITECH (CHENNAI) PVT LTD
|
June 11, 2018 |
|
GAUTHAM KUMAR SINGH Vs. COMMISSIONER
|
February 14, 2018 |
|
GAYATHIRI Vs. SECRETARY TO GOVERNMENT
|
April 3, 2018 |
|
GAYATHIRI Vs. STATE OF TAMIL NADU
|
March 21, 2018 |
|
GAYATHRI Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
July 4, 2018 |
|
GAYATHRI Vs. USHA
|
October 5, 2018 |
|
GAYES Vs. STATE REP BY ITS INSPECTOR OF POLICE
|
September 5, 2018 |
|
GEEGEE BAI Vs. U RAJAMBU
|
July 17, 2018 |
|
GEETHA Vs. UNION OF INDIA
|
February 8, 2018 |
|
GEETHA Vs. D RAMALINGAM
|
September 20, 2018 |
|
GEETHA Vs. G ABDUL HAKIM
|
July 10, 2018 |
|
GEETHA @ P.GEETHANJALI Vs. D. SIVAKUMAR
|
April 5, 2018 |
|
GEETHA KUMARI Vs. THE TREASURY OFFICER
|
January 30, 2018 |
|
GEETHA SARAVANAN Vs. L CHELLARAM
|
July 2, 2018 |
|
GEJALAKSHMI AMMAL Vs. ARULMIGU THARAKESWARA SWAMY TEMPLE
|
March 12, 2018 |
|
GEM GRANITES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 3, 2018 |
|
GEMINI SEA AIR FREIGHT SERVICES Vs. COMMISSIONER OF CUSTOMS
|
October 22, 2018 |
|
GENERAL MANAGER Vs. VASANTHI
|
October 12, 2018 |
|
GENERAL MANAGER Vs. DEENSHA SELVAMAHAL
|
February 26, 2018 |
|
GENERAL MANAGER Vs. S GANESAN
|
April 26, 2018 |
|
GENERAL MANAGER Vs. SAROJA AMMAL AND OTHERS
|
March 22, 2018 |
|
GENERAL MANAGER (HR) STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
July 23, 2018 |
|
GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION KARAIKUDI SIVAGANGAI DISTRICT Vs. KARUNAKARAN
|
July 12, 2018 |
|
GENERAL MANAGER, CIVIL LAND ACQUISITION, R & R DEPARTMENT Vs. C VEERAMANI
|
October 4, 2018 |
|
GENERAL MANAGER, INDIAN OIL CORPORATION LTD Vs. T VALLI
|
August 2, 2018 |
|
GENERAL MANAGER, SHRI BHARATHI MILLS, MUDALIARPET Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972
|
April 5, 2018 |
|
GENERAL MANAGER, SOUTHERN RAILWAY Vs. CHIEF PERSONAL OFFICER
|
March 22, 2018 |
|
GENERAL MANAGER, STATE EXPRESS TRANSPORT CORPORATION Vs. SOBANA
|
June 4, 2018 |
|
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. R BALAKRISHNAN
|
March 5, 2018 |
|
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SRIKANTH
|
April 24, 2018 |
|
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. ST. MARIA AUXILUM SISTERSS CONGRESS
|
April 11, 2018 |
|
GENERAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. THAMILI @ JEBAMALAI MARY
|
August 13, 2018 |
|
GENERAL WORKERS UNION (CITU), TENKASI TALUK, PRESENTLY KNOWN AS GENERAL WORKERS UNION (CITU), TENKASI VATTARA Vs. ASSISTANT DIRECTOR, GOVERNMENT HORTICULTURE FARM
|
June 18, 2018 |
|
GENEREAL FABRICATORS [PVT] LTD Vs. S S SYED IBRAHIM SHA
|
July 25, 2018 |
|
GEORGE Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 27, 2018 |
|
GHOUSS AND CO Vs. AUTHORISED OFFICER, STATE BANK OF INDIA
|
June 19, 2018 |
|
GIBIRIAL KHAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
October 29, 2018 |
|
GILLETTE INDIA LIMITED Vs. RECKITT BENCKISER (INDIA) PRIVATE LIMITED
|
April 19, 2018 |
|
GIRIDHAR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE CBCID NAMAKKAL
|
February 27, 2018 |
|
GIRIDHARI HOMES PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
April 26, 2018 |
|
GIRIJA Vs. PALMER
|
October 27, 2018 |
|
GLOBAL LANDS HOUSING CO-OPERATIVE SOCIETY LTD. Vs. GOVERNMENT OF TAMILNADU
|
July 6, 2018 |
|
GLOBAL PLASTICS REP BY ITS PROPRIETOR, S P JEYAPRAKASH Vs. T K K N N VYSYA CHARITIES, REP BY ITS MANAGING TRUSTEE, D V S PRASAD
|
April 25, 2018 |
|
GLOBAL WARMING ENVIRONMENT PROTECTING SOCIETY Vs. CHIEF SECRETARY OF TAMIL NADU
|
November 15, 2018 |
|
GLORY IMPEX Vs. COMMISSIONER OF CUSTOMS, TUTICORIN
|
August 16, 2018 |
|
GLORY JEEVA RITA AND OTHERS Vs. TERRITORY MANAGER, BHARAT PETROLEUM CORPORATION AND OTHERS
|
February 28, 2018 |
|
GLORY RANI Vs. ASOKAN
|
March 14, 2018 |
|
GNANA SIVAKUMAR Vs. SECRETARY TO GOVERNMENT HOME (POLICE) DEPARTMENT AND OTHERS
|
February 21, 2018 |
|
GNANADOSS Vs. P MARTIN SAHAYARAJ
|
August 9, 2018 |
|
GNANAGURU Vs. EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD
|
September 25, 2018 |
|
GNANAKKAN PREM NAWAZ Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
|
July 10, 2018 |
|
GNANAMANI Vs. VELUSAMY
|
June 4, 2018 |
|
GNANAMMAL Vs. LAKSHMIAMMAL
|
March 2, 2018 |
|
GNANAPRAKASAM Vs. GANAPATHY
|
September 4, 2018 |
|
GNANARAJAN Vs. RAMALINGAM
|
March 8, 2018 |
|
GO NEELAHRAM Vs. K SIVARAMAN ALWA
|
July 24, 2018 |
|
GODREJ & BOYCE MANUFACTURING CO LTD Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
|
October 23, 2018 |
|
GODREJ & BOYCE MFG. CO. LTD. Vs. THE ASSISTANT EXECUTIVE ENGINEER, GREATER CHENNAI CORPORATION AND OTHERS
|
June 11, 2018 |
|
GODSUN INDUSTRIES Vs. K SHANTHI
|
February 6, 2018 |
|
GOKUL @ GOKULA KRISHNAN Vs. STATE
|
March 27, 2018 |
|
GOKULAKRISHNAN AND OTHERS Vs. STATE
|
July 11, 2018 |
|
GOLD SOAP COMPANY Vs. CUSTOMS & EXCISE SETTLEMENT COMMISSION
|
June 8, 2018 |
|
GOLDEN ENCLAVE OWNERS ASSOCIATION Vs. COMMISSIONER, PAMMAL MUNICIPALITY AND OTHERS
|
February 5, 2018 |
|
GOLDEN KNITTS Vs. ASSISTANT COMMISSIONER (CT)
|
June 12, 2018 |
|
GOMATHI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE,TIRUNELVELI DISTRICT
|
June 6, 2018 |
|
GOMATHI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPT , CHENNAI
|
July 9, 2018 |
|
GOMATHIAMMAL Vs. SHANMUGAVEL
|
January 18, 2018 |
|
GOMATHIAMMAL (DIED) Vs. GANESAN(DIED)
|
July 19, 2018 |
|
GOOD SHEPHERD EDUCATIONAL TRUST Vs. VICE CHANCELLOR
|
May 9, 2018 |
|
GOOD SHEPHERD EDUCATIONAL TRUST Vs. VICE CHANCELLOR, ANNA UNIVERSITY
|
June 14, 2018 |
|
GOPAL Vs. GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT
|
June 12, 2018 |
|
GOPAL Vs. M PANDIARAJ
|
August 30, 2018 |
|
GOPAL CHETTIAR ROLLING WORKS Vs. SHOBA
|
September 3, 2018 |
|
GOPAL RAMAN Vs. INSPECTOR OF POLICE, MURAPPANADU POLICE STATION
|
June 13, 2018 |
|
GOPAL SANKAR Vs. DISTRICT COLLECTOR, CUDDALORE DISTRICT
|
June 8, 2018 |
|
GOPALA GOUNDER Vs. C MUTHU GOUNDER
|
April 24, 2018 |
|
GOPALAKRISHNAN Vs. PAVUN AMMAL
|
September 27, 2018 |
|
GOPALAKRISHNAN AND OTHERS Vs. P. VISWANATHAN AND OTHERS
|
January 18, 2018 |
|
GOPALASAMY Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT AND OTHERS
|
June 22, 2018 |
|
GOPI @ GOPIKRISHNAN Vs. STATE REP BY INSPECTOR OF POLICE
|
June 5, 2018 |
|
GOPINATH Vs. STATE
|
April 2, 2018 |
|
GOPINATH ALIAS MUTHUKUMARASWAMY Vs. DISTRICT COLLECTOR
|
November 30, 2018 |
|
GOUDHUL ALAM MEERA MAIDEEN PALLIVASAL Vs. MAHABOOB JOHN
|
October 24, 2018 |
|
GOVERNMENT OF INDIA Vs. INDIAN PHARMACY GRADUATES ASSOCIATION
|
June 13, 2018 |
|
GOVERNMENT OF INDIA Vs. E V NARAYANASAMY
|
June 21, 2018 |
|
GOVERNMENT OF INDIA REP BY ITS SECRETARY, DEPARTMENT OF HEAVY INDUSTRIES Vs. HINDUSTAN PHOTO FILM WORKERS WELFARE CENTRE
|
June 21, 2018 |
|
GOVERNMENT OF INDIA, REPRESENTED BY ITS UNDER SECRETARY, MINISTRY OF HOME AFFAIRS(FFR DIVISION) Vs. P S PERIAIAH (DIED)
|
June 21, 2018 |
|
GOVERNMENT OF PUDUCHERRY REP BY ITS SPECIAL SECRETARY TO GOVT DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT Vs. L RAJENDIRAN
|
August 7, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. CHIEF EDUCATIONAL OFFICER, VILLUPURAM DISTRICT
|
April 6, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. SUBBULAKSHMI LAKSHMIPATHY FOUNDATION
|
March 13, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. N MANIKANDAN
|
March 14, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. R PON SHEELA
|
June 22, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. G THANGAM
|
July 27, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. KRISHNASAMY
|
October 29, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. R.HARIDOSS
|
November 30, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. PARIMALA
|
July 20, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. P SUNDARAM
|
July 11, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. MONTFORT ANGLO INDIAN HIGHER SECONDARY SCHOOL
|
January 4, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. SINGAPORE REALITY PRIVATE LIMITED REPRESENTED BY ITS DIRECTOR
|
August 2, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. M NIRMALA
|
January 2, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. B JAYARAMAN
|
February 27, 2018 |
|
GOVERNMENT OF TAMIL NADU Vs. T S AMBIKAPATHY
|
July 4, 2018 |
|
GOVERNMENT OF TAMIL NADU & ORS. Vs. R.AKILANDAM
|
April 17, 2018 |
|
GOVERNMENT OF TAMIL NADU AND OTHERS Vs. E. SANKARAMMAL
|
February 26, 2018 |
|
GOVERNMENT OF TAMIL NADU AND OTHERS Vs. A. JAHANGIR
|
July 18, 2018 |
|
GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, FORT ST GEORGE, CHENNAI Vs. VENKATACHALAPATHY
|
January 22, 2018 |
|
GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY Vs. P AYYAKANNU
|
September 3, 2018 |
|
GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY SCHOOL EDUCATION DEPARTMENT Vs. R KUMARESAN
|
June 26, 2018 |
|
GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT Vs. J METILDAVIJI
|
March 21, 2018 |
|
GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, SECRETARIAT, CHENNAI Vs. V DHANASEKARAN
|
July 3, 2018 |
|
GOVERNMENT OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVT Vs. V MUNIASAMY
|
June 11, 2018 |
|
GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT Vs. S RAMAIAH
|
January 31, 2018 |
|
GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT Vs. S VASUDEVAN
|
July 19, 2018 |
|
GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY Vs. E DHARMAN
|
July 24, 2018 |
|
GOVERNMENT OF TAMIL NADU, REP BY COLLECTOR OF NILGIRIS Vs. MANICKAMMAL
|
August 20, 2018 |
|
GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY Vs. MADRAS OXYGEN REP BY ITS PROPRIETOR P T JESTICE
|
April 16, 2018 |
|
GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT Vs. C DHASARATHAN
|
February 26, 2018 |
|
GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT Vs. G MAHARAJAN
|
July 19, 2018 |
|
GOVERNMENT OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT Vs. SOWRIRAJAN
|
January 2, 2018 |
|
GOVERNMENT OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT, HOME (POLICE) DEPARTMENT Vs. R JAYACHANDRAN
|
July 9, 2018 |
|
GOVERNMENT OF TAMILNADU Vs. P SUNDAR
|
August 7, 2018 |
|
GOVERNMENT OF TAMILNADU REP BY SECRETARY TO GOVT Vs. R SRINIVASAN
|
April 9, 2018 |
|
GOVERNMENT TELECOMMUNICATION EMPLOYEES COOPERATIVE SOCIETY LIMITED Vs. CHAIRMAN AND MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LIMITED AND OTHERS
|
September 4, 2018 |
|
GOVINDA Vs. STATE AND ORS
|
February 12, 2018 |
|
GOVINDAMMAL Vs. B THANGARASU
|
January 17, 2018 |
|
GOVINDAMMAL Vs. T SUDHAKAR REDDY
|
June 27, 2018 |
|
GOVINDAMMAL AND OTHERS Vs. M. MOHANA AND OTHERS
|
March 19, 2018 |
|
GOVINDAN Vs. EXECUTIVE ENGINEER (OPERATION & MAINTENANCE)
|
September 14, 2018 |
|
GOVINDAN Vs. STATE REP BY INSPECTOR OF POLICE, ATTAYAMPATTI POLICE STATION, SALEM DISTRICT
|
July 12, 2018 |
|
GOVINDAN Vs. STATE OF TAMILNADU, REP BY INSPECTOR OF POLICE, PALACODE POLICE STATION
|
August 10, 2018 |
|
GOVINDAN (DECEASED) Vs. NALLAMUTHU (DECEASED)
|
July 11, 2018 |
|
GOVINDAN(DIED) Vs. R. PANDHUHASAMY
|
February 9, 2018 |
|
GOVINDARAJ Vs. DISTRICT COLLECTOR, PUDUKOTTAI DISTRICT AND OTHERS
|
March 12, 2018 |
|
GOVINDARAJ Vs. M KANAGARAJ
|
March 22, 2018 |
|
GOVINDARAJ Vs. GANESH BALAJI ENTERPRISES
|
July 13, 2018 |
|
GOVINDARAJ AND OTHERS Vs. PALANIYANDI
|
June 6, 2018 |
|
GOVINDARAJ S/O NATESAN Vs. STATE BY INSPECTOR OF POLICE
|
August 21, 2018 |
|
GOVINDARAJAN Vs. P.M. JINNA BAI AND OTHERS
|
February 23, 2018 |
|
GOVINDARASU Vs. ASSISTANT ENGINEER
|
September 17, 2018 |
|
GOVINDASAMY Vs. S. RAJENDRAN AND OTHER
|
March 7, 2018 |
|
GOVINDASAMY Vs. MANI
|
March 9, 2018 |
|
GOVINDASAMY GOUNDER (KARTHA HUF) Vs. MURUGAIYAN
|
June 4, 2018 |
|
GOVINDASAMY S/O APPACHIGOUNDER Vs. STATE REP BY INSPECTOR OF POLICE
|
August 29, 2018 |
|
GOVT OF TAMIL NADU Vs. T NATARAJAN
|
April 16, 2018 |
|
GOWRAPPAN Vs. THE DISTRICT COLLECTOR
|
March 21, 2018 |
|
GOWRI Vs. SECRETARY TO GOVERNMENT
|
February 6, 2018 |
|
GOWRI Vs. STATE OF TAMIL NADU AND OTHERS
|
March 23, 2018 |
|
GOWRI AND ANR. Vs. C. NANJAN AND ORS.
|
January 8, 2018 |
|
GOWRI SHANKAR Vs. ARULMIGU ILUPPAIYADI DHARMARASA
|
July 6, 2018 |
|
GOWRISANKAR Vs. STATE OF TAMIL NADU AND OTHERS
|
April 13, 2018 |
|
GOWRISHANKAR Vs. N MURALIDHARAN
|
April 20, 2018 |
|
GOWTHAM JAIN AND OTHERS Vs. DISTRICT SUPERINTENDENT OF POLICE, ECONOMIC OFFENCES WING II AND OTHERS
|
March 14, 2018 |
|
GRACE MASILAMANI Vs. SUGUNA
|
March 27, 2018 |
|
GREAVES COTTON LTD REPRESENTED BY ITS GROUP GENERAL MANAGER Vs. UNION OF INDIA
|
January 4, 2018 |
|
GREEN VISTAS PROPERTY DEVELOPMENT (PRIVATE) LTD Vs. LEATHEREX TANNING COMPANY
|
August 6, 2018 |
|
GREENGLOBE EXPORTS INDIA PVT LTD Vs. ASSISTANT COIMMISSIONER OF CUSTOMS
|
January 2, 2018 |
|
GREENPEACE INDIA SOCIETY AND OTHERS Vs. DISTRICT REGISTRAR, CHENNAI CENTRAL REGISTRATION DISTRICT AND OTHERS
|
July 27, 2018 |
|
GRK CIVIL SUPPLIES Vs. BALASUNDARAM
|
June 4, 2018 |
|
GRUNDFOS PUMPAS INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 3, 2018 |
|
GULAB SINGH Vs. DEPUTY INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE SOUTH ZONE
|
March 23, 2018 |
|
GUMMI IFZUR RAHMAN (DECEASED) AND OTHERS Vs. T. ANWAR
|
March 8, 2018 |
|
GUNABOOSHANI AMMAL (DIED) PURUSHOTHAMAN Vs. K. KUMARAN AND ANOTHER
|
March 1, 2018 |
|
GUNALAN Vs. KALIYAPERUMAL
|
August 7, 2018 |
|
GUNASEELAN & ORS. Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD. & ORS.
|
June 21, 2018 |
|
GUNASEELI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
February 1, 2018 |
|
GUNASEKAR Vs. STATE BY INSPECTOR OF POLICE
|
March 7, 2018 |
|
GUNASEKARAN Vs. RAMAKRISHNAN HIGH SCHOOL, KONDANDAPURAM
|
June 28, 2018 |
|
GUNASEKARAN Vs. STATE BY INSPECTOR OF POLICE ANAIMALAI POLICE STATION
|
July 27, 2018 |
|
GUNASEKARAN Vs. STATE, REP BY INSPECTOR OF POLICE
|
October 5, 2018 |
|
GUNASEKARAN Vs. RAMASWAMY (DIED)
|
October 23, 2018 |
|
GUNASEKARAN Vs. THE STATE OF TAMIL NADU AND OTHERS
|
July 16, 2018 |
|
GUNASEKARAN AND OTHER Vs. THE STATE OF TAMIL NADU AND OTHERS
|
January 31, 2018 |
|
GUNASHANKARI Vs. BHARANIDHARAN
|
April 4, 2018 |
|
GUNASINGH CHELLADURAI Vs. REV. HENRY LAWRENCE BILLY AMOSS AND OTHERS
|
June 14, 2018 |
|
GUPTA & COMPANY, REP BY ITS MANAGING PARTNER S K GUPTA Vs. COMMERCIAL TAX OFFICER
|
March 9, 2018 |
|
GURUKESAVAN @ ASHOK @ ASHOKKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 3, 2018 |
|
GURUSAMY Vs. DISTRICT COLLECTOR DETAINING AUTHORITY AND DISTRICT MAGISTRATE THOOTHUKUDI AND OTHERS
|
February 22, 2018 |
|
GURUSAMY Vs. THULASIAMMAL
|
August 2, 2018 |
|
GURUSAMY Vs. R SAKTHIVEL
|
July 10, 2018 |
|
GURUSIDDAPPA Vs. OFFICE OF GROUP COMMANDANT
|
March 12, 2018 |
|
GURUSWAMY Vs. S. AIYAVOO (DIED)
|
April 5, 2018 |
|
GURUVAYURAPPAN INVESTMENTS REP BY ITS PROPRIETOR, K BALAN Vs. S C RAJAGOPAL
|
August 1, 2018 |
|
H A MOHAMED ALI Vs. SUB INSPECTOR OF POLICE
|
September 19, 2018 |
|
H A NOOR MOHAMMED SAIT Vs. STATE OF TAMIL NADU
|
February 8, 2018 |
|
H CHRISTOPHER EBENEZER Vs. CHAIRMAN AND MANAGING DIRECTOR
|
April 5, 2018 |
|
H KHAMRUNISHA BEGUM Vs. KARVY STOCK BROKING LIMITED
|
January 19, 2018 |
|
H LAKSHMI Vs. COMMISSIONER CORPORATION OF CHENNAI
|
August 30, 2018 |
|
H M ARIF Vs. AZIZ BASHA SAHIB CHARITIES BY ITS SECRETARY &
|
January 10, 2018 |
|
H MADEENA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
September 27, 2018 |
|
H MASHA HEERA BEGUM Vs. STATE OF TAMIL NADU
|
July 17, 2018 |
|
H PRINCE HASTINGS Vs. R VENKATESH
|
June 20, 2018 |
|
H. AARUN BASHA Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
December 19, 2018 |
|
H. BHAGAVATH SINGH Vs. TOWN AND COUNTRY PLANNING & ORS.
|
February 12, 2018 |
|
H. GOKULARAMAN Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 28, 2018 |
|
H. MADHIHA Vs. N. UMAR FAROOK
|
February 23, 2018 |
|
H. PEER MOHAMMED Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION & EXCISE DEPARTMENT AND OTHER
|
March 19, 2018 |
|
H. RAMAKRISHNA IYER Vs. THE SECRETARY TO GOVERNMENT OF INDIA AND OTHERS
|
June 28, 2018 |
|
H. SHARMILA Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
|
February 14, 2018 |
|
H. SWATHI Vs. THE GOVERNMENT OF TAMIL NADU AND ANOTHERS
|
July 2, 2018 |
|
H.SETHU Vs. STATE COMMISSIONER FOR DIFFERENTLY ABLED
|
November 26, 2018 |
|
HABIBUR RAHMAN Vs. AUTHORISED OFFICER CUM THE ASSISTANT CONSERVATOR OF FOREST, SALEM
|
June 22, 2018 |
|
HAJA NOORDEEN SABHI @ ALHAJ S SYED KAMIL SAHIB Vs. ADHOC BOARD OF ADMINISTRATORS NAGORE DARGAH INTERIM ADHOC ADMINISTRATORS
|
August 14, 2018 |
|
HAJI MOHAMMED Vs. STATE
|
November 27, 2018 |
|
HAKKIM Vs. STATE REP BY SUB INSPECTOR OF POLICE
|
October 22, 2018 |
|
HALGONA RADIATORS PVT LTD Vs. CUSTOMS &
|
January 2, 2018 |
|
HAMSA MANOHARAN Vs. STATE, REP BY INSPECTOR OF POLICE, SPE/CBI/ACB, CHENNAI
|
July 2, 2018 |
|
HAMSAVALLI Vs. S JAYANTHI
|
July 23, 2018 |
|
HAMSAVENI SPINNERS PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
June 27, 2018 |
|
HANAARUPAVATHI Vs. D. SANTHAKUMARI AND OTHER
|
March 27, 2018 |
|
HANNAH SUSILA MORRIS Vs. LEELA BAI
|
June 25, 2018 |
|
HARAN TEXTILE COMPANY Vs. VARATH INTERNATIONAL TRADING F Z C REP BY ITS MANAGING DIRECTOR
|
August 20, 2018 |
|
HARDY EXPLORATION & PRODUCTION (INDIA) INC. Vs. SAMSON MARITIME LIMITED
|
December 18, 2018 |
|
HARI & CO Vs. COMMISSIONER OF CUSTOMS
|
August 2, 2018 |
|
HARI HAR RAJ KALINGARAYAR Vs. AARTI AND ANR.
|
June 22, 2018 |
|
HARI PRASAD MALGAM Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT
|
April 28, 2018 |
|
HARIBASKAR Vs. SEEMA SAGO & STARCH PRODUCTS (P) LTD
|
August 2, 2018 |
|
HARMINDER SINGH MODI AND OTHERS Vs. M/S. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED AND OTHERS
|
July 10, 2018 |
|
HARRIS RALINGSAN Vs. STATE OF TAMIL NADU AND OTHERS
|
January 17, 2018 |
|
HARRIS ROLLINGSON Vs. STATE REPRESENTED THROUGH ASSISTANT COMMISSIONER OF POLICE (LAW & ORDER)
|
April 13, 2018 |
|
HARSHA ESTATES, REP BY ITS MANAGING PARTNERSHIP M SHIVABHAGYAM & 3 OTHERS Vs. P KALYANA CHAKRAVARTHY
|
July 23, 2018 |
|
HATEEMY SALES CORPORATION Vs. MR.R.SUDHAKAR
|
February 26, 2018 |
|
HATSUM AGRO PRODUCT LIMITED REP BY ITS ASSISTANT GENERAL MANAGER Vs. JOINT COMMISSIONER, HR & CE DEPARTMENT, COIMBATORE
|
June 20, 2018 |
|
HATSUN AGRO PRODUCT LTD Vs. NUMAX FOODS PVT LTD
|
August 7, 2018 |
|
HATSUN AGRO PRODUCT LTD. AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
September 6, 2018 |
|
HATSUN AGRO PRODUCTS LTD REP BY ITS ASSOCIATE VICE PRESIDENT-HR & LEGAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
|
April 12, 2018 |
|
HAV B . SAKTHIVEL Vs. UNION OF INDIA
|
December 10, 2018 |
|
HAYATH BASHA Vs. THE DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT AND OTHERS
|
July 9, 2018 |
|
HCL INFOSYSTEMS LT Vs. KORES (INDIA) LTD
|
September 7, 2018 |
|
HCL TECHNOLOGIES LTD Vs. STATE OF TAMIL NADU DEPUTY INSPECTOR OF LABOUR
|
October 12, 2018 |
|
HDFC BANK LIMITED Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE AND OTHERS
|
April 4, 2018 |
|
HDFC ERGO GENERAL INSURANCE CO LTD Vs. R LINDA
|
July 30, 2018 |
|
HDFC ERGO GENERAL INSURANCE COMPANY LTD Vs. ANANTHI
|
October 9, 2018 |
|
HEALKRAFT PHARMA (INDIA) PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-II(C&R), EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 17, 2018 |
|
HEERAL CONSTRUCTIONS PVT LTD , REPRESENTED BY ITS MANAGING DIRECTOR, GOPICHAND IDANDAS Vs. GEE GEE HOLDINGS (CHENNAI) PVT LTD
|
April 24, 2018 |
|
HEMA BALASUBRAMANIAN Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
January 10, 2018 |
|
HEMALATHA Vs. SECRETARY TO GOVERNMENT HOME
|
February 1, 2018 |
|
HEMANAKUMAR Vs. D MELVINKUMAR
|
September 18, 2018 |
|
HEMAVATHI Vs. DIRECTOR OF ELEMENTARY SCHOOL
|
January 3, 2018 |
|
HENRY JOHNSON Vs. M GRENA JANET
|
July 10, 2018 |
|
HEREDITARY TRUSTEES OF ARULMIGHU PIRAMAR TEMPLE Vs. DISTRICT COLLECTOR, THANJAVUR DISTRICT AND OTHERS
|
April 27, 2018 |
|
HERO ECOTECH LTD Vs. COMMISSIONER OF BACKWARD CLASSES WELFARE
|
March 22, 2018 |
|
HERODEX POWER SYSTEMS PVT. LTD. Vs. CHIEF ENGINEER/CIVIL/TRANSMISSION, TANTRANSCO & ORS.
|
March 16, 2018 |
|
HIGH ENERGY BATTERIES (INDIA) LIMITED Vs. JOINT COMMISSIONER OF CUSTOMS
|
February 1, 2018 |
|
HIGH ENERGY BATTERIES (INDIA) LTD Vs. ASSISTANT COMMISSIONER(CT)
|
August 23, 2018 |
|
HIMALAYAN EDU Vs. THE REGISTRAR, PERIYAR UNIVERSITY AND ORS.
|
June 25, 2018 |
|
HINDU VEERAKUDI VELLALAR NALA SANGAM Vs. K VELUPILLAI
|
April 16, 2018 |
|
HINDUSTAN INSECTICIDES LIMITED Vs. P SRIRAM
|
July 9, 2018 |
|
HINDUSTAN PERTOLEUM CORPORATION LIMITED Vs. DISTRICT COLLECTOR, COLLECTORATE BUILDINGS AND OTHERS
|
March 15, 2018 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. S M MOHIDEEN WAKF-ALAL-AULAD
|
June 20, 2018 |
|
HINDUSTAN UNILEVER LIMITED Vs. RECKITT BENCKISER (INDIA) LTD
|
March 22, 2018 |
|
HIS HOLINESS KASIVISWANATHA PANDARA SANNIDHI Vs. STATE OF TAMIL NADU
|
June 5, 2018 |
|
HIS HOLINESS SRI-LA-SRI SATHYAGNANA MAHADEVA DESIGA PARAMACHARIYA SWAMIGAL Vs. EXECUTIVE OFFICER
|
October 31, 2018 |
|
HITESH KOTHARI AND OTHER Vs. INSPECTOR OF POLICE AND OTHER
|
August 21, 2018 |
|
HITESH KUMAR Vs. UNION OF INDIA
|
January 9, 2018 |
|
HITESH KUMAR Vs. UNION OF INDIA
|
January 25, 2018 |
|
HITESH V SHAH Vs. COMMISSIONER, CORPORATION OF CHENNAI, RIPON BUILDING
|
August 9, 2018 |
|
HLG TRADING Vs. COMMISSIONER OF CUSTOMS
|
July 13, 2018 |
|
HOME FINDERS HOUSING LTD , REP BY ITS CHAIRMAN & MANAGING DIRECTOR, K S RAMALINGAM Vs. INCOME TAX OFFICER
|
April 25, 2018 |
|
HONEYWELL ELECTRICAL DEVICES AND SYSTEMS INDIA LIMITED Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
August 23, 2018 |
|
HOSUR SMALL AND TINY INDUSTRIES ASSOCIATION Vs. STATE OF TAMIL NADU AND ORS.
|
June 14, 2018 |
|
HOTEL PICNIC PLAZA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 18, 2018 |
|
HOTEL SOUTHSON PVT LTD Vs. CUSTOMS EXCISE SERVICE TAX APPELLATE TRIBUNAL
|
June 13, 2018 |
|
HUSSAIN MOHAMMED BADHUSA AND OTHERS Vs. THE REGISTRAR
|
February 8, 2018 |
|
HYUNDAI MOTOR INDIA LIMITED Vs. COMPETITION COMMISSION OF INDIA
|
July 23, 2018 |
|
HYUNDAI MOTOR INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX TRANSFER PRICING OFFICER
|
July 16, 2018 |
|
I GOPAL, VILLAGE ADMINISTRATIVE OFFICER Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 18, 2018 |
|
I ISMAIL Vs. M S S WAKF BOARD COLLEGE
|
August 24, 2018 |
|
I PAVITHRA Vs. R ALAN JOY
|
September 28, 2018 |
|
I S A HYDER ALI Vs. KANNIAPPAN
|
September 14, 2018 |
|
I SYED ALI ABBAS Vs. S M M MD ALI
|
December 13, 2018 |
|
I. BALASUBRAMANIAM Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI AND OTHERS
|
January 24, 2018 |
|
I. BUVANESHWARI AND OTHERS Vs. G. PARVATHI AND OTHERS
|
June 6, 2018 |
|
I. DEVI Vs. R. NAVEEN KUMAR
|
April 4, 2018 |
|
I. ISMAIL Vs. M.S.S. WAKF BOARD COLLEGE
|
February 6, 2018 |
|
I. LINGA BHASKAR AND ANR. Vs. STATE THROUGH THE INSPECTOR OF POLICE AND ORS.
|
June 5, 2018 |
|
I. PEER MOHAMMED AND OTHERS Vs. INSPECTOR OF POLICE, ERUVADI POLICE STATION AND OTHER
|
July 11, 2018 |
|
I.P. YESUDOSS Vs. STATE OF TAMIL NADU AND OTHERS
|
July 18, 2018 |
|
ICICI BANK LIMITED Vs. M/S. JAISAR SPINTEX PRIVATE LIMITED AND OTHERS
|
June 14, 2018 |
|
ICICI BANK LIMITED AND OTHERS Vs. R. SUBRAMANIAN
|
July 31, 2018 |
|
ICICI LAMBARD GENERAL INSURANCE CO LTD Vs. VELUSAMY
|
July 23, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE CO , LTD Vs. MARIAMMAL, W/O KANDASAMY
|
September 6, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ARUNACHALAM S/O IYYAMUTHU MORIKADU SIVATHAPURAM SALEM
|
September 11, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. M RAJI
|
August 27, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. ELSY VICTOR @ GRACE ELGI PANKAJAM
|
September 10, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. PACKIAMMAL
|
July 17, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. M THENAZHAGAN (DECEASED)
|
January 18, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. RAMESH
|
September 25, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. N SURESH
|
March 18, 2018 |
|
IDA Vs. GNANADAS
|
August 21, 2018 |
|
IDEA HOUSING CORPORATION Vs. TARA GULECHA
|
February 14, 2018 |
|
IDEAL GAS SERVICE Vs. ASSISTANT ENGINEER, HIGHWAYS DEPARTMENT AND OTHERS
|
April 3, 2018 |
|
IDOL OF SRIRENGANATHAR Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
September 6, 2018 |
|
IDOLS IYYANAR, NALLASELLIYAMMAN PERIYASAMY, PUTHUNADUVALUR Vs. P SUBRAMANI
|
June 4, 2018 |
|
IFCO Vs. LATHAA AND OTHERS
|
April 4, 2018 |
|
IFFCO - TOKIO GENERAL INSURANCE CO , LTD Vs. ABIRAMI
|
September 18, 2018 |
|
IFFCO - TOKIO GENERAL INSURANCE COMPANY LTD Vs. T JANAKI
|
April 26, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. V CHINNAKUTTY
|
March 6, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. K NIRMALA
|
April 13, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. S ILANGOVAN
|
September 7, 2018 |
|
IFFCO TOKYO GENERAL INSURANCE COMPANY LIMITED Vs. JEROME @ MARIA JEROME
|
September 17, 2018 |
|
IFFCO TOKYO GENERAL INSURANCE COMPANY LIMITED Vs. ISKAK
|
October 12, 2018 |
|
IFFCO TOKYO GENERAL INSURANCE COMPANY LIMITED Vs. JOES ANTONY
|
December 11, 2018 |
|
IFFCO TOKYO GENERAL INSURANCE COMPANY LIMITED Vs. THANGAMMAL
|
June 20, 2018 |
|
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD Vs. W D SAMUVEL RAJKUMAR
|
September 6, 2018 |
|
ILAMPILLAI VIVEKANANDAR NALA SANGAM Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
February 8, 2018 |
|
ILANCHEZHIAN Vs. STATE
|
July 30, 2018 |
|
ILANGO @ ILANGOVAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 3, 2018 |
|
ILANGOVAN Vs. STATE REP BY INSPECTOR OF POLICE
|
July 12, 2018 |
|
ILAVARASI RAMANATHAN Vs. MEHAMALA
|
October 10, 2018 |
|
ILAVARASU MURUGAN (DIED) Vs. PRINCIPAL DISTRICT JUDGE SPECIAL TRIBUNAL FOR CO-OPERATIVE CASES
|
June 21, 2018 |
|
ILAYARAJA @ RAJA Vs. STATE REP BY INSPECTOR OF POLICE, N-1 ROYAPURAM POLICE STATION
|
June 18, 2018 |
|
IMAM OLI Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
June 25, 2018 |
|
IMCOLA EXPORTS LTD Vs. STATE OF TAMIL NADU
|
March 8, 2018 |
|
IMKATHULLA Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
|
July 11, 2018 |
|
IMMAD AHMED QUASI Vs. M/S. INDUSIND BANK LIMITED AND OTHERS
|
July 18, 2018 |
|
IMMAM DEEN Vs. GOVERNMENT OF TAMIL NADU
|
May 10, 2018 |
|
IN RE, Vs. KING EMPEROR
|
January 31, 2018 |
|
IND BANK HOUSING LTD Vs. ALENGAR FOUNDATIONAL (I) PVT LTD
|
August 31, 2018 |
|
INDCON STRUCTURES PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE (TAMIL NADU)
|
January 4, 2018 |
|
INDHIRANI Vs. STATE OF TAMILNADU AND OTHERS
|
March 14, 2018 |
|
INDHIRANI @ INDHU Vs. A. SURESH
|
June 14, 2018 |
|
INDHIRANI AND OTHERS Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL – CUM LABOUR COURT AND OTHERS
|
July 17, 2018 |
|
INDHUMATHI Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY, HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT AND ANOTHER
|
February 14, 2018 |
|
INDIA CEMENTS LTD Vs. UNION OF INDIA REP BY ITS SECRETARY
|
June 5, 2018 |
|
INDIA CYCLE STORES Vs. ASSISTANT COMMISSIONER (CT)
|
January 23, 2018 |
|
INDIA EVANGELICAL LUTHERAN CHURCH Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, TIRUNELVELI AND OTHERS
|
March 12, 2018 |
|
INDIA EVANGELICAL LUTHERAN CHURCH (IELC) Vs. BAULSUNDAR
|
July 31, 2018 |
|
INDIAN ADDITIVES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2018 |
|
INDIAN BANK Vs. M/S.LEATHERMAN FABRICS (P) LTD.
|
July 4, 2018 |
|
INDIAN BANK AND ANR. Vs. C. DAKSHINAMURTHY
|
January 17, 2018 |
|
INDIAN BANK EMPLOYEES UNION Vs. INDIAN BANK AND ORS.
|
November 23, 2018 |
|
INDIAN BANK, REPRESENTED BY ITS ASSISTANT GENERAL MANAGER Vs. STATE OF TAMILNADU
|
March 16, 2018 |
|
INDIAN BANK, TANJORE JN. BRANCH Vs. DISTRICT COLLECTOR AND OTHERS
|
April 18, 2018 |
|
INDIAN BUREAU OF MINES REP BY REGIONAL CONTROLLER OF MINES Vs. BANU SUNDARAM
|
January 23, 2018 |
|
INDIAN FOODS PRIVATE LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
November 14, 2018 |
|
INDIAN MARITIME UNIVERSITY REPRESENTED HEREIN BY ITS REGISTRAR Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY
|
February 6, 2018 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
|
December 7, 2018 |
|
INDIAN OVERSEAS BANK Vs. COMMERCIAL TAX OFFICER CHENGELPET ASSESSMENT CIRCLE CHENGELPET AND ORS.
|
March 5, 2018 |
|
INDIAN OVERSEAS BANK REPRESENTED BY ITS MANAGER Vs. R PANNEERSELVAM
|
April 9, 2018 |
|
INDIAN OVERSEAS BANK SRIRAMNAGAR BRANCH Vs. AASCAR FILMS (P) LIMITED
|
August 9, 2018 |
|
INDIAN RARE EARTHS LIMITED Vs. REGIONAL LABOUR COMM
|
March 7, 2018 |
|
INDIAN SUVISESHA THIRUSABAI Vs. THE REVENUE DIVISIONAL OFFICER, PONNERI AND OTHERS
|
June 25, 2018 |
|
INDIANOCEAN SHIPPING PVT LTD Vs. KAMARAJAR PORT LIMITED
|
February 13, 2018 |
|
INDIANOCEAN SHIPPING PVT. LTD Vs. THE KAMARAJAR PORT LIMITED
|
March 13, 2018 |
|
INDIRA GANDHI COLLEGE FOR WOMEN COMMITTEE Vs. STATE OF TAMIL NADU
|
April 6, 2018 |
|
INDIRANI Vs. VAJJIRAVEL
|
July 18, 2018 |
|
INDIRANI Vs. INSPECTOR OF POLICE
|
October 8, 2018 |
|
INDIRANI Vs. R. VENKATESAN
|
July 2, 2018 |
|
INDIRAVATHY AND OTHERS Vs. C.H. BABU AND OTHERS
|
January 30, 2018 |
|
INDO ASIAN FINANCE LTD Vs. SURESH S
|
December 21, 2018 |
|
INDO FRENCH LABORATORIES LTD Vs. SWISS GARNIER BIOTECH
|
October 29, 2018 |
|
INDUSTRIAL MINERAL COMPANY (IMC) Vs. COMMISSIONER OF CUSTOMS
|
May 9, 2018 |
|
INDUSTRIAL MINERAL COMPANY (IMC), REPRESENTED BY ITS MANAGER (EXPORTS), ASHOK KUMAR Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, NEW HARBOUR ESTATE
|
June 13, 2018 |
|
INFO TRELLIS INDIA PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
|
June 11, 2018 |
|
INFOPLUS TECHNOLOGIES PVT. LTD. Vs. PONDICHERRY UNIVERSITY
|
July 3, 2018 |
|
INNO ESTATES PRIVATE LIMITED Vs. DISPUTE RESOLUTION PANEL
|
July 26, 2018 |
|
INNOVATIVE ENTERPRISES Vs. STEEL AND TUBES SYNDICATE
|
September 11, 2018 |
|
INSPECTOR GENERAL OF REGISTRATION Vs. G DHANASEKARAN
|
January 18, 2018 |
|
INSPECTOR GENERAL OF REGISTRATION Vs. RAJALAKSHMI GENGUSAMY CHARITIES
|
March 23, 2018 |
|
INSPECTOR GENERAL OF REGISTRATION Vs. VELAYUTHASWAMY SPINNING MILLS (P) LTD , REP BY ITS DIRECTOR P S VELUSWAMY
|
April 24, 2018 |
|
INSPECTOR GENERAL OF REGISTRATION Vs. D BALAN
|
September 7, 2018 |
|
INSPECTOR GENERAL OF REGISTRATION Vs. RUKMANIAMMAL (DIED)
|
July 4, 2018 |
|
INSPECTOR GENERAL OF REGISTRATION CHIEF CONTROLLING REVENUE AUTHORITY Vs. THIRU RAMAKANT PADIA
|
March 1, 2018 |
|
INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION WING Vs. BALU @ BALASUBRAMANIYAN
|
October 5, 2018 |
|
INSTITUTE OF FRANCISCAN MISSIONARIES OF MARY Vs. STATE OF TAMIL NADU, REP BY ITS COMMISSIONER & SECRETARY, REVENUE DEPARTMENT, FORT ST GEORGE, MADRAS
|
April 25, 2018 |
|
INTEGRAL POWER PACKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 24, 2018 |
|
INTEGRATED FINANCE COMPANY LIMITED Vs. RAVISHANKAR INDUSTRIES PRIVATE LTD
|
September 14, 2018 |
|
INTELLIGENCE OFFICER Vs. N JEEVA @ INDIRAN
|
September 29, 2018 |
|
INTELLIGENCE OFFICER Vs. S. YOGADASAN @ KUTTY
|
November 27, 2018 |
|
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU MADURAI SUB ZONE Vs. SHANTHI @ NAGA JYOTHI
|
February 14, 2018 |
|
INTERNATIONAL CLOTHING HOUSE Vs. GOWTHAM TEX
|
February 14, 2018 |
|
IPF ONLINE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-(C&R), EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 17, 2018 |
|
IRBAZ SHOE CO Vs. COMMISSIONER OF CENTRAL EXCISE AND CENTRAL TAX, CHENNAI OUTER COMMISSIONERATE
|
July 3, 2018 |
|
IRUDAYARAJ Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
April 6, 2018 |
|
IRULANDI @ PALRAJ Vs. PONNUSAMY
|
June 18, 2018 |
|
IRUSA GOUNDER Vs. PALANISAMY
|
January 5, 2018 |
|
IRUTHAYAKINGSTON ALIAS KINGSTON Vs. STATE OF TAMIL NADU AND OTHERS
|
March 13, 2018 |
|
ISLAMIAH INDUSTRIAL TRAINING INSTITUTE, REP BY ITS SECRETARY & CORRESPONDENT Vs. DIRECTOR GENERAL OF TRAINING (DGT)
|
February 15, 2018 |
|
ISMAIL Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
|
May 7, 2018 |
|
ISMATH BATCHA Vs. AUTHORIZED OFFICER, HONGKONG AND SHANGAI, BANKING CORPORATION LIMITED
|
October 26, 2018 |
|
ISMATH BATCHA Vs. ABDUL KAREEM
|
June 26, 2018 |
|
ISOFT R&D PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 8, 2018 |
|
ITC LIMITED Vs. GOLDEN TOBACCO LIMITED
|
July 26, 2018 |
|
ITC LTD., 37, J.L.NEHRU ROAD, KOLKATA Vs. M/S. NUTRINE CONFECTIONERY CO., LTD.
|
January 25, 2018 |
|
ITD CEMENTATION INDIA LTD Vs. STATE OF TAMIL NADU REPRESENTED BY JOINT COMMISSIONER (CT)
|
January 10, 2018 |
|
IYAPPAN Vs. STATE REPRESENTED BY THE SUB
|
April 6, 2018 |
|
IYYANAR Vs. T RAMASAMY
|
April 18, 2018 |
|
IYYAPPAN Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
|
September 12, 2018 |
|
J A ASIRVATHAM AND ANOTHER Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
August 16, 2018 |
|
J A SACHIDANANDAN Vs. AUTHORISED OFFICER ICICI BANK LTD
|
April 19, 2018 |
|
J AMRIT Vs. T N PRAKASH
|
March 28, 2018 |
|
J ANBAZHAGAN Vs. SPEAKER, TAMIL NADU LEGISLATIVE ASSEMBLY
|
April 27, 2018 |
|
J ANBAZHAGAN MEMBER OF LEGISLATIVE ASSEMBLY CHEPAUK Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT
|
April 26, 2018 |
|
J ANBURAJ Vs. GOVERNMENT OF TAMIL NADU
|
July 20, 2018 |
|
J ANDAL Vs. G RAMACHANDRAN
|
August 6, 2018 |
|
J B ASSOCIATES Vs. R K BHARATH VASALU
|
April 23, 2018 |
|
J BRINSO RAYMOND Vs. DISTRICT COLLECTOR
|
February 22, 2018 |
|
J CHANDRASEKAR Vs. SUPERINTENDENT OF POLICE
|
April 11, 2018 |
|
J DEVARAJ Vs. SECRETARY TO GOVERNMENT OF TAMILNADU, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
April 20, 2018 |
|
J DEVARAJ Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT SECRETARIAT
|
August 21, 2018 |
|
J ELAVARASI Vs. STATE OF TAMIL NADU
|
September 19, 2018 |
|
J ELUMALAI Vs. SECRETARY TO GOVERNMENT, BACKWARD CLASSES & MINORITIES WELFARE
|
April 12, 2018 |
|
J GANESAN Vs. GOVERNMENT OF TAMIL NADU
|
August 3, 2018 |
|
J GOMATHI Vs. ASHISH VIKRAM SINGH
|
August 10, 2018 |
|
J JAGADESH Vs. TAHSILDAR MODAKURICHI TALUK
|
January 25, 2018 |
|
J JANAKAN Vs. RANIPET MUNICIPALITY
|
March 15, 2018 |
|
J JENITHA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETY
|
January 2, 2018 |
|
J JEYARAJ Vs. COMMISSIONER, MADURAI CITY MUNICIPAL CORPORATION
|
September 7, 2018 |
|
J JOTHI Vs. PRATHABAN
|
June 11, 2018 |
|
J JUSTIN @ MARIYA JUSTIN RAJ Vs. N GOVINDASWAMY
|
April 17, 2018 |
|
J KIRUBAKARAN MARCUS Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
July 31, 2018 |
|
J KULANDAI THERESE Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, RAMANATHAPURAM DISTRICT
|
June 28, 2018 |
|
J LIGORIN Vs. GNGNAPRAGASI
|
September 26, 2018 |
|
J LOUIS ESTHER RANI Vs. COMM , GREATER CHENNAI CORPORATION,
|
January 4, 2018 |
|
J MAHALAKSHMI Vs. N NARASIMHAN
|
September 14, 2018 |
|
J MANICKA VALLI Vs. D DINAGARAN
|
January 22, 2018 |
|
J MULLAI Vs. STATE REP BY INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, KARUR
|
September 7, 2018 |
|
J MUNIKRISHNAN Vs. K J PADMANABAN
|
February 13, 2018 |
|
J MUTHU KRISHNAN Vs. G RADHIKA
|
August 24, 2018 |
|
J MUTHURAMESH @ RAMESHKUMAR NADAR Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT
|
June 7, 2018 |
|
J N AGNIHOTRI Vs. MANAGEMENT HINDUSTAN CONSTRUCTION COMPANY LTD
|
June 28, 2018 |
|
J NAJIDEEN Vs. SUPERINTENDENT OF SPECIAL SUB JAIL
|
April 18, 2018 |
|
J P VERMA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 24, 2018 |
|
J PANNEERSELVAM Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
|
August 3, 2018 |
|
J PRABAKARAN Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA (SIDBI)
|
July 31, 2018 |
|
J PRAVEEN Vs. DIRECTOR OF MEDICAL EDUCATION, KILPAUK
|
September 6, 2018 |
|
J PREMALATHA Vs. S MANI
|
August 10, 2018 |
|
J PUSHPAM Vs. INTERNAL AUDIT OFFICER (PENSION)
|
September 26, 2018 |
|
J R VENKATAPATHY Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
September 5, 2018 |
|
J RADHABAI Vs. DIRECTOR OF RURAL DEVELOPMENT, CHEPAUK
|
June 18, 2018 |
|
J RAJAMOORTHY Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY
|
January 29, 2018 |
|
J RAJASEKARA PANDIAN Vs. STATE OF TAMIL NADU
|
January 4, 2018 |
|
J RAMATHILAGAM Vs. C LOGAMBAL
|
June 21, 2018 |
|
J RAMKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 6, 2018 |
|
J RIJAY Vs. UNION OF INDIA
|
April 4, 2018 |
|
J S CHANDHA Vs. V A SYED IBRAHIM
|
April 19, 2018 |
|
J SANTHOSH Vs. M BANUPRIYA
|
September 26, 2018 |
|
J SELVAM Vs. N BHARAT
|
June 7, 2018 |
|
J SELVAM @ DHIVYA RAJ SELVAM Vs. N ANBUMANI
|
August 20, 2018 |
|
J SELVARAJ Vs. STATE
|
February 28, 2018 |
|
J SELVIN Vs. SECRETARY TO GOVERNMENT
|
March 21, 2018 |
|
J SHERIN CHRISTELDA Vs. CONTROLLER OF EXAMINATION
|
January 25, 2018 |
|
J SRINIVASAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
January 25, 2018 |
|
J STEPHEN Vs. INCOME TAX OFFICER
|
March 6, 2018 |
|
J SUNDARARAJAN Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION
|
January 11, 2018 |
|
J SURESH KUMAR Vs. MEMBER SECRETARY, CHENNAI
|
March 27, 2018 |
|
J V JONADAB Vs. V SUGIRTHA
|
February 5, 2018 |
|
J VASANTHAKUMAR Vs. STATE
|
January 31, 2018 |
|
J VASANTHI Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
October 11, 2018 |
|
J VENKATESAN Vs. VICE-CHANCELLOR, MADURAI KAMARAJ UNIVERSITY
|
February 16, 2018 |
|
J VINCENT Vs. S SRINIVASAN
|
July 4, 2018 |
|
J WILLIAM PAULRAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, SPE/CBI/ACB/CHENNAI
|
September 17, 2018 |
|
J YOGESH Vs. SECRETARY, SELECTION OF COMMITTEE
|
May 10, 2018 |
|
J. ABIRAMISELVAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
April 25, 2018 |
|
J. ADHISAYA RAJA GANI Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI AND OTHERS
|
February 20, 2018 |
|
J. AMALA HEPZIBAH Vs. STATE AND OTHERS
|
June 18, 2018 |
|
J. ANITHA RANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 30, 2018 |
|
J. BHUVANESWARI Vs. P. TAMIL SELVI AND OTHER
|
April 24, 2018 |
|
J. BOBY ANDREW JULES Vs. ESTHAR PAULINA JANE AND ORS.
|
June 4, 2018 |
|
J. CHINNAPONNU Vs. ARULANANDHAM
|
November 22, 2018 |
|
J. GETHSIYAL Vs. SHRIRAM CITY UNION FINANCE LTD. AND OTHERS
|
June 27, 2018 |
|
J. JAYAKAR Vs. M/S. G.E. MONEY FINANCIAL SERVICES PVT. LTD.
|
July 20, 2018 |
|
J. JOSEPH Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM AND OTHER
|
June 20, 2018 |
|
J. KARTHICK Vs. CHAIRMAN, LAW ADMISSIONS
|
March 13, 2018 |
|
J. LIYANDER JIM DAVIS Vs. INSPECTOR OF POLICE
|
April 11, 2018 |
|
J. MATHANAGOPAL Vs. THE REGIONAL PASSPORT OFFICER AND ORS.
|
July 23, 2018 |
|
J. MATHIVANAN AND OTHERS Vs. THE TAMIL NADU KHADI VILLAGE INDUSTRIES BOARD AND OTHERS
|
December 6, 2018 |
|
J. MERCY METILDA Vs. UNION TERRITORY OF PUDUCHERRY, REP. BY ITS SECRETARY AND ORS.
|
February 28, 2018 |
|
J. MICAH ROOSEVELT AND OTHERS Vs. GOVERNMENT OF TAMILNADU AND OTHERS
|
March 6, 2018 |
|
J. MICHEAL ASHWIN Vs. STATE AND OTHERS
|
July 16, 2018 |
|
J. MULLAI Vs. A. PANNEERSELVAM
|
September 7, 2018 |
|
J. MULLAINATHAN Vs. DISTRICT COLLECTOR, PERAMBALUR DISTRICT AND OTHERS
|
June 21, 2018 |
|
J. MUTHAZHAGU Vs. K. RAJARAMAN
|
February 23, 2018 |
|
J. MUTHUMANI Vs. STATE OF TAMIL NADU AND OTHERS
|
April 2, 2018 |
|
J. NIRMALA Vs. UNION TERRITORY OF PUDUCHERRY AND OTHERS
|
June 26, 2018 |
|
J. NIRMALA MARIA KORATTI Vs. STATE OF TAMIL NADU
|
January 8, 2018 |
|
J. RADHABAI Vs. THE DIRECTOR OF RURAL DEVELOPMENT AND ORS.
|
June 18, 2018 |
|
J. RANI Vs. G. MANOHARAN
|
April 6, 2018 |
|
J. SEKAR Vs. INSPECTOR OF POLICE
|
August 31, 2018 |
|
J. SHEKAR REDDY AND OTHERS Vs. STATE AND OTHERS
|
June 27, 2018 |
|
J. THULASIDASAN Vs. THE GOVERNMENT OF INDIA
|
February 27, 2018 |
|
J. TULSI RAM Vs. COMMISSIONER, CHENNAI CORPORATION AND OTHERS
|
April 6, 2018 |
|
J. VENUGOPAL Vs. THE CHAIRMAN
|
July 6, 2018 |
|
J. VIJAYABASKAR Vs. M. DHASSKAND
|
June 25, 2018 |
|
J. VINCENT AND OTHERS Vs. THE SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT SECRETARIAT AND OTHERS
|
March 9, 2018 |
|
J.A. MURUGAN Vs. DIRECTOR, VIGILANCE AND ANTI CORRUPTION & ORS.
|
February 2, 2018 |
|
J.JACKSON SOLOMON Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
|
February 23, 2018 |
|
J.M.IQBAL Vs. C. K. SAMPATH
|
November 15, 2018 |
|
J.MANIKANDAN Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 3, 2018 |
|
J.P. ARUL KAVI Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
June 13, 2018 |
|
J.PONRAJ Vs. EXECUTIVE ENGINEER
|
August 31, 2018 |
|
J.RAMESH Vs. INSPECTOR OF POLICE
|
April 3, 2018 |
|
J.S. VIGNESH BALAJI Vs. THE SELECTION COMMITTEE FOR MBBS/BDS, DIRECTORATE OF MEDICAL EDUCATION AND OTHERS
|
July 12, 2018 |
|
J.SUNDARARAJAN Vs. GENERAL MANAGER
|
January 13, 2018 |
|
J.SUNDARARAJAN Vs. TAMILNADU STATE TRANSPORT CORPORATION
|
January 11, 2018 |
|
J.T. HARINI (MINOR), D/O C. JEYAKUMAR Vs. STATE OF TAMIL NADU AND OTHERS
|
June 27, 2018 |
|
J.V.K. AJAY PRATHEEB Vs. R. SANKARAN
|
January 22, 2018 |
|
J.VIGNESH Vs. THE GENERAL MANAGER, SOUTHERN RAILWAY AND OTHERS
|
June 25, 2018 |
|
JABARULLAKHAN Vs. LUCAS
|
September 25, 2018 |
|
JABBAR Vs. STATE
|
April 26, 2018 |
|
JACOB Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT AND OTHER
|
April 25, 2018 |
|
JAGAL PRIYA MEDICALS Vs. MANGAMMAL, W/O LATE R VENKATAPERUMAL REDDY
|
August 20, 2018 |
|
JAGANATHAN Vs. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT
|
March 9, 2018 |
|
JAGANNATHAN Vs. ENURU ILLAVARI BALIJA DHARMA CHOULTRY, REP BY ITS TRUSTEE M G JAYARAMAN
|
July 4, 2018 |
|
JAGATHA ALIAS JAGATHAMMAL Vs. S. GOPINATH
|
September 20, 2018 |
|
JAGGANATH TEXTILES COMPANY PVT LTD Vs. S KANNAN
|
August 21, 2018 |
|
JAHIR HUSSAIN Vs. STATE REP BY INSPECTOR OF POLICE, THEPPAKULAM POLICE STATION
|
January 8, 2018 |
|
JAHIRABANU Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT AND OTHERS
|
April 4, 2018 |
|
JAI ADVERTISEMENTS Vs. COMMISSIONER OF POLICE AND OTHERS
|
January 11, 2018 |
|
JAI ADVERTISEMENTS REP BY ITS PROPRIETOR MR P CHELLAPANDI Vs. COMMISSIONER OF POLICE, OFFICE OF COMMISSIONER OF POLICE, MADURAI MUNICIPAL CORPORATION, MADURAI, TAMIL NADU
|
March 2, 2018 |
|
JAI ANJANEYA TRUST Vs. THE DISTRICT COLLECTOR AND OTHERS
|
February 2, 2018 |
|
JAI MATA AGRO INDUSTRIES REP BY ITS PARTNER ASHOK KUMAR BHARADWAJ Vs. GOVERNOR RESERVE BANK OF INDIA
|
June 29, 2018 |
|
JAI MATA AGRO INDUSTRIES REPRESENTED BY ITS PARTNER ASHOK KUMAR BHARADWAJ Vs. GOVERNOR RESERVE BANK OF INDIA
|
April 13, 2018 |
|
JAI RAJKUMAR Vs. STANBIC BANK GHANA LIMITED
|
December 4, 2018 |
|
JAIDAYAL PRANNATH KAPUR Vs. INCOME TAX OFFICER
|
September 18, 2018 |
|
JAILANI Vs. THASLIM FATHIMA W/O BAWA @ SHABIQ AHAMED
|
November 1, 2018 |
|
JAIN BOOK MANUFACTURERS Vs. TAMIL NADU NEWSPRINT AND PAPERS LIMITED
|
February 8, 2018 |
|
JAISANKAR Vs. KALIAPERUMAL
|
January 30, 2018 |
|
JAKSON ENGINEERS LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER
|
April 19, 2018 |
|
JAMAL MOHAMAD Vs. MOHAMMAD SADIQ BATCHA @ SADIQ BATCHA
|
August 13, 2018 |
|
JAMBU ALIAS JAMBUKESHWARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
|
January 31, 2018 |
|
JAMES PAUL Vs. SHASHIKUMAR AND ORS.
|
November 30, 2018 |
|
JAMILA PATTERSON Vs. S RATHINA
|
September 18, 2018 |
|
JAMILUDEEN Vs. SECRETARY TO THE GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
March 19, 2018 |
|
JAMILUDEEN Vs. SECRETARY TO GOVERNMENT
|
March 19, 2018 |
|
JAMMU AND KASHMIR BANK LIMITED Vs. THE DISTRICT COLLECTOR CUM MAGISTRATE, TIRUVALLUR COLLECTORATE, TIRUVALLUR AND OTHERS
|
June 28, 2018 |
|
JAMUNA Vs. P JAYAMANI
|
June 20, 2018 |
|
JAMUNA Vs. WINBRO LOGISTICS (P) LTD
|
June 7, 2018 |
|
JAMUNA RANI Vs. COMMISSIONER OF AGRICULTURE
|
February 14, 2018 |
|
JAMUNA RANI Vs. STATE
|
February 21, 2018 |
|
JANAB S A FAKRUDEEEN IBRAHIM Vs. STATE OF TAMIL NADU
|
September 25, 2018 |
|
JANABAI BAKTHAVATCHALAM W/O BAKTHAVATCHALAM Vs. M. SHANKAR RAO, S/O LATE N. MOHAN RAO
|
June 11, 2018 |
|
JANAKI Vs. STATE REP BY SUB INSPECTOR OF POLICE
|
June 29, 2018 |
|
JANAKI Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
February 28, 2018 |
|
JANAKI AMMAL Vs. NANDAGOPAL
|
July 6, 2018 |
|
JANAKI RAMAN Vs. STATE OF TAMIL NADU
|
February 22, 2018 |
|
JANAKI SPINNING MILLS (P) LTD Vs. K GANESAN, S/O N KRISHNASAMY CHETTIAR
|
December 5, 2018 |
|
JANAKIAMMAL (DIED) Vs. MANJULA DEVI
|
October 22, 2018 |
|
JANANI Vs. THE STATE AND OTHERS
|
June 11, 2018 |
|
JANANI VENKATRAMAN Vs. THE EXECUTIVE OFFICER, KOTTAIYUR TOWN PANCHAYAT, KOTTAIYUR
|
June 6, 2018 |
|
JANARTHANAN Vs. DISTRICT COLLECTOR
|
February 14, 2018 |
|
JANET SELVAKUMARI Vs. GODAVARI AMMAL
|
June 8, 2018 |
|
JANSI Vs. STATE
|
February 5, 2018 |
|
JANSI RANI Vs. GOVERNMENT OF TAMILNADU AND OTHERS
|
January 18, 2018 |
|
JARINA Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
March 27, 2018 |
|
JASMINE CHANDRAVADAN AMIN Vs. REDINGTON (INDIA)LTD
|
March 28, 2018 |
|
JASWANT CHAND Vs. G V FILMS LIMITED
|
February 8, 2018 |
|
JAWAHAR BASHA Vs. GOVERNMENT OF TAMIL NADU AND OTHER
|
June 26, 2018 |
|
JAWAHAR MILLS LIMITED Vs. INDIA CEMENTS CAPITAL LIMITED
|
January 11, 2018 |
|
JAWAHARI ANWAR ALI KHAN Vs. ABUBAKAR SITHICK
|
January 19, 2018 |
|
JAWAHARLAL SHANMUGAM Vs. THE STATE OF TAMILNADU
|
June 8, 2018 |
|
JAWAHARLAL SHANMUGAM Vs. STATE OF TAMIL NADU REPRESENTED BY ADDITIONAL CHIEF SECRETARY
|
August 27, 2018 |
|
JAYA Vs. S MAHESH
|
April 28, 2018 |
|
JAYA Vs. SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT AND OTHER
|
March 5, 2018 |
|
JAYA @ JAYALAKSHMI Vs. S. PADMA @ PADMAVATHI
|
February 22, 2018 |
|
JAYA DHURGAI AMMAN THIRUKOIL SANGAM Vs. S SYAMALA
|
March 13, 2018 |
|
JAYA ENGINEERING WORKS Vs. BHARAT HEAVY ELECTRICALS LTD
|
June 19, 2018 |
|
JAYA SHANMUGHASUNDARAM Vs. M K VADIVEL
|
September 4, 2018 |
|
JAYACHANDRAN Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION
|
September 27, 2018 |
|
JAYACHANDRAN Vs. THE STATE OF TAMIL NADU
|
January 25, 2018 |
|
JAYACHITRA @ CHITRA AND OTHERS Vs. UMA VIJAYAKUMAR AND OTHERS
|
February 21, 2018 |
|
JAYAGOPAL AND COMPANY REP BY ITS PARTER JAYAKUMAR Vs. MYDEEN PUBLIC CHARITABLE TRUST KUMBAKONAM REP BY ITS TRUSTEE
|
December 18, 2018 |
|
JAYAJOTHI Vs. STATE OF TAMILNADU
|
March 14, 2018 |
|
JAYAKANTHAM Vs. MARUTHANAYAGAM
|
October 24, 2018 |
|
JAYAKANTHAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, COLLECTORATE OFFICE AND OTHERS
|
January 30, 2018 |
|
JAYAKUMAR Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
|
February 26, 2018 |
|
JAYALAKSHMI Vs. THARABAI
|
July 16, 2018 |
|
JAYALAKSHMI Vs. SPECIAL OFFICER / BLOCK DEVELOPMENT OFFICER
|
February 1, 2018 |
|
JAYALAKSHMI Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
March 28, 2018 |
|
JAYALAKSHMI Vs. SPECIAL OFFICER/BLOCK DEVELOPMENT
|
April 19, 2018 |
|
JAYALAKSHMI AMMAL AND ANR. Vs. SUMAIAH AND ANR
|
February 12, 2018 |
|
JAYALAKSHMI ANANTHAKRISHNAN Vs. NAVANEETHA KRISHNAN
|
January 23, 2018 |
|
JAYAMANI Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT
|
March 26, 2018 |
|
JAYANTHI Vs. SARAVANAN
|
March 2, 2018 |
|
JAYANTHI Vs. S VADIVELU
|
February 2, 2018 |
|
JAYAPRAKASH Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 8, 2018 |
|
JAYARAJ Vs. SAKTHIPRIYA
|
March 26, 2018 |
|
JAYARAJ CONTRACTOR Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION, CHEPAUK
|
July 20, 2018 |
|
JAYARAMA REDDIAR Vs. COLLECTOR, CUDDALORE DISTRICT, CUDDALORE
|
July 9, 2018 |
|
JAYARAMAN Vs. L BABU @ GOMEZ
|
June 13, 2018 |
|
JAYASEELAN Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT AND ANOTHER
|
March 16, 2018 |
|
JEBAMONY Vs. CHINTHAMONY
|
July 3, 2018 |
|
JEBARAJ ISAAC AND ANOTHER Vs. STATE EXPRESS TRANSPORT CORPORATION LTD.
|
April 24, 2018 |
|
JEBASTIN PUNITHA Vs. S. SELVARAJ
|
December 18, 2018 |
|
JEBASUNDARI Vs. S THARMAR
|
July 3, 2018 |
|
JEEJABABY Vs. THE STATE OF TAMIL NADU AND ANOTHERS
|
January 23, 2018 |
|
JEEVA @ JEEVANANDAM Vs. STATE BY INSPECTOR OF POLICE
|
August 28, 2018 |
|
JEEVAN DIESELS AND ELECTRICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, PUDUCHERRY COMMISSIONERATE
|
October 12, 2018 |
|
JEEVANANDHAM Vs. STATE REP BY INSPECTOR OF POLICE
|
September 20, 2018 |
|
JEEVANANTHAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 17, 2018 |
|
JEGADEESAN Vs. DIVISIONAL MANAGER CANARA BANK
|
October 1, 2018 |
|
JEGATHA MADHUBALA Vs. SECRETARY TO GOVERNMENT
|
February 12, 2018 |
|
JENATH BEEVI Vs. SYED ALIMA
|
July 13, 2018 |
|
JERINA Vs. KOILRAJ
|
September 24, 2018 |
|
JESU @ JESURAJ Vs. THE SUPERINTENDENT OF POLICE, TRICHY AND OTHERS
|
June 26, 2018 |
|
JESUPAM @ JESUPAN Vs. STATE
|
June 21, 2018 |
|
JEYA Vs. R LAKSHMI
|
June 20, 2018 |
|
JEYA Vs. STATE OF TAMIL NADU AND OTHERS
|
March 23, 2018 |
|
JEYABAL Vs. SATHYA ASSISTANT, MUNICIPALITY OFFICE, DINDIGUL
|
May 16, 2018 |
|
JEYABARATHY Vs. CHAIRMAN
|
January 24, 2018 |
|
JEYAKANTHAN Vs. SELVANATHAN
|
January 31, 2018 |
|
JEYAKRISHNAN Vs. STATE BY INSPECTOR OF POLICE
|
June 12, 2018 |
|
JEYAKUMAR Vs. NARAYANASAMY
|
April 28, 2018 |
|
JEYAKUMAR Vs. STATE BY INSPECTOR OF POLICE
|
August 31, 2018 |
|
JEYAKUMAR Vs. STATE
|
December 3, 2018 |
|
JEYALAKSHMI Vs. P ELANGUMARAN
|
April 24, 2018 |
|
JEYALAKSHMI Vs. SELVARAJU
|
March 2, 2018 |
|
JEYAPRABHU Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT AND OTHER
|
April 24, 2018 |
|
JEYAPRAKASH Vs. ARJUNAN
|
September 19, 2018 |
|
JEYARAJ Vs. THE SUPERINTENDENT OF POLICE
|
July 26, 2018 |
|
JEYARAMAN Vs. COMMISSIONER OF POLICE, MADURAI CITY AND OTHERS
|
July 26, 2018 |
|
JEYARAMAN Vs. STATE
|
June 27, 2018 |
|
JEYASEELI Vs. INSPECTOR OF POLICE, AIRPORT POLICE STATIO
|
September 14, 2018 |
|
JHON BASHA Vs. STATE REP BY INSPECTOR OF POLICE, THIRUPATHUR TOWN POLICE STATION
|
July 25, 2018 |
|
JOE & CO Vs. COMMISSIONER OF CUSTOMS
|
August 2, 2018 |
|
JOHAN FERNANDO AND OTHERS Vs. THE STATE
|
March 23, 2018 |
|
JOHN Vs. STATE THROUGH INSPECTOR OF POLICE
|
October 31, 2018 |
|
JOHN @ JANAKIRAMAN Vs. STATE REP BY INSPECTOR OF POLICE
|
August 24, 2018 |
|
JOHN BASHA Vs. COMMISSIONER OF POLICE
|
September 6, 2018 |
|
JOHN BRITTO Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT
|
June 5, 2018 |
|
JOHN ELANGOVAN Vs. STATION HOUSE OFFICER, DISTRICT CRIME BRANCH, VILLUPURAM
|
July 12, 2018 |
|
JOHN SUSAI NAVIES MANNALA @ MANNALA Vs. STATE REPRESENTED BY INTELLIGENCE OFFICER
|
October 15, 2018 |
|
JOHN VIVEK @ MANI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
June 12, 2018 |
|
JOHNROSE Vs. STATE REP BY INSPECTOR OF POLICE
|
September 19, 2018 |
|
JOHNSON Vs. M RAHEEM
|
September 14, 2018 |
|
JOHNSONDURAI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 28, 2018 |
|
JOINT COMMISSIONER OF GST & CENTRAL EXCISE Vs. CHERAN CEMENTS LIMITED (DEFUNCT) REP BY ITS AUTHORIZED SIGNATORY
|
June 18, 2018 |
|
JOINT DIRECTOR (ADMINISTRATION), HIGHWAYS DEPARTMENT Vs. V MAGUDEESWARAN
|
March 15, 2018 |
|
JOINT DIRECTOR OF HEALTH SERVICES Vs. PALANIAMMAL
|
August 11, 2018 |
|
JOINT DIRECTOR, ESI CORPORATION OFFICE Vs. SRIVILLIPUTHUR CO-OPERATIVE SPINNING MILLS LIMITED
|
August 9, 2018 |
|
JOINT II SUB REGISTRAR OFFICE OF JOINT OFFICE OF REGISTRAR Vs. V S VALASUNDARAM
|
March 13, 2018 |
|
JOINT REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION LIMITED Vs. SRI RAMALINGA SOWDAMBIGAI MILLS LTD
|
April 28, 2018 |
|
JOINT REGISTRAR OF CO Vs. M. SUBBURAYAN
|
March 19, 2018 |
|
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES CUDDALORE REGION Vs. N RAMALINGAM
|
July 19, 2018 |
|
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES NAMAKKAL Vs. K N P VENKATARAMAN
|
July 11, 2018 |
|
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, KARUR DISTRICT Vs. M SUBBURAYAN
|
March 19, 2018 |
|
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, NAMAKKAL REGION, NAMAKKAL DISTRICT Vs. K AMBARAYAN
|
April 11, 2018 |
|
JOINT SUB-REGISTRAR Vs. DURAIBASKAR
|
August 16, 2018 |
|
JOSEPH JOY Vs. STATE OF TAMILNADU, REP BY SECRETARY TO GOVT
|
April 27, 2018 |
|
JOSEPH NODIER, FRANCE S/O THOMAS ARUL NODIER Vs. JEANETTEE NODIER
|
May 16, 2018 |
|
JOSIYAKARA MURUGESAN @ MURUGESAN Vs. STATE REP BY
|
February 2, 2018 |
|
JOSPHINE REBAKKAL Vs. AROKIASAMY
|
July 5, 2018 |
|
JOTHEESWARAN Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT
|
March 5, 2018 |
|
JOTHI Vs. VINODINI & SONS REP BY ITS PARTNER NITIN H SHAH
|
March 22, 2018 |
|
JOTHI Vs. MOHANAMAMBAL
|
July 19, 2018 |
|
JOTHI MANI Vs. POTTIAMMAL
|
July 4, 2018 |
|
JOTHI RAMALINGAM Vs. KUMARASAMY PILLAI
|
January 4, 2018 |
|
JOTHIAMMAL Vs. DISTRICT COLLECTOR
|
June 6, 2018 |
|
JOTHIMANI Vs. STATE
|
July 25, 2018 |
|
JOTHINATHAN Vs. ANGAMMAL
|
October 22, 2018 |
|
JOTHIPRAKASAM AND OTHERS Vs. DHANAGOPAL AND OTHERS
|
June 11, 2018 |
|
JSW STEEL LIMITED Vs. UNION OF INDIA
|
March 22, 2018 |
|
JUBILEE PLOT & Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 3, 2018 |
|
JULIA ALIAS ULIYA Vs. STATE
|
February 6, 2018 |
|
JUNIOR ENGINEER Vs. ARUNACHAL GOUNDER
|
January 3, 2018 |
|
JUSTIN RAJ Vs. STATE
|
July 31, 2018 |
|
JUSTIN RAJ @ JUSTIN Vs. STATE OF TAMIL NADU & ORS.
|
January 23, 2018 |
|
JUSTUS MOHAN Vs. THE DISTRICT COLLECTOR AND OTHER
|
March 13, 2018 |
|
K A BASHA Vs. H SRINIVASAN
|
October 12, 2018 |
|
K A HARIKRISHNAN Vs. ASIAN ELECTRONICS
|
April 10, 2018 |
|
K A KUMARESAN Vs. K S NANJUNDAN
|
March 22, 2018 |
|
K A MOHIDEEN MEERA CORRESPONDENT MUSLIM HIGHER SECONDARY SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER
|
February 15, 2018 |
|
K A SHAJAHAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE, CUDDALORE
|
July 2, 2018 |
|
K ABOOBACKER SIDDIQUE Vs. V MEENAKSHI
|
August 21, 2018 |
|
K ALAGESAN Vs. D JAYAKUMAR
|
July 31, 2018 |
|
K AMMASI Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY, REVENUE DEPARTMENT
|
June 22, 2018 |
|
K ANANDHI Vs. MARATHON ELECTRIC INDIA PRIVATE LIMITED
|
July 17, 2018 |
|
K ANBALAGAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT, FORST ST GEORGE, CHENNAI
|
April 12, 2018 |
|
K ANBARASAN Vs. COMMERCIAL TAX OFFICER, VILLUPURAM-I CIRCLE, VILLUPURAM
|
January 10, 2018 |
|
K ANDAL Vs. KISHORE KUMAR
|
March 8, 2018 |
|
K ANNADURAI Vs. A KANNAN
|
January 2, 2018 |
|
K ARASAPPAN Vs. HARIHARAN
|
January 4, 2018 |
|
K ARIVALAGAN Vs. GENERAL INSURANCE CORPORATION OF INDIA (A WHOLLY OWNED GOVERNMENT OF INDIA COMPANY)
|
April 25, 2018 |
|
K ARUL Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
|
July 19, 2018 |
|
K ARUMUGAM Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETY
|
April 6, 2018 |
|
K ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
|
April 28, 2018 |
|
K ARUMUGAM Vs. PRESIDING OFFICER
|
March 5, 2018 |
|
K ARUMUGAM Vs. SECRETARY GOVERNMENT OF TAMIL NADU REVENUE DEPARTMENT
|
September 6, 2018 |
|
K ARUNACHALAM Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT
|
June 11, 2018 |
|
K ARUNAGIRINATHAN Vs. DAKSHINAMURTHY
|
August 27, 2018 |
|
K ATHISAYAMARY Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT
|
January 3, 2018 |
|
K B MURALEEDHARAN Vs. ASSISTANT GENERAL MANAGER
|
October 5, 2018 |
|
K B NAGENDRAN Vs. GENERAL MANAGER CIRCLE HEAD UCO BANK
|
February 15, 2018 |
|
K B PUSHPAVATHY Vs. KILPAUK BENEFIT SOCIETY LTD
|
January 24, 2018 |
|
K B RAJENDRAN Vs. A SHANTHI
|
June 25, 2018 |
|
K B RAJU Vs. SAKTHIVELAMMAL
|
July 5, 2018 |
|
K B SUKANYA Vs. R PRADEEP
|
April 28, 2018 |
|
K BALAMURUGAN Vs. N SASIKALA
|
April 27, 2018 |
|
K BALU Vs. STATE OF TAMILNADU
|
April 28, 2018 |
|
K BANNARISAMY Vs. ANBALAGAN
|
August 11, 2018 |
|
K BASKARAN Vs. COMM OF MUNICIPAL ADMINISTRATION
|
April 26, 2018 |
|
K BHARATHI Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
June 12, 2018 |
|
K BHOOSAN Vs. S SARAVANAKUMAR
|
April 20, 2018 |
|
K BRIGHT JAYA KUMAR Vs. J JOHNRICH PREMKAR
|
July 28, 2018 |
|
K C JAYAMANI Vs. TAMIL NADU AGRICULTURAL UNIVERSITY
|
April 4, 2018 |
|
K C PARAMASIVAM Vs. P SENTHIL KUMAR
|
August 24, 2018 |
|
K C SUKUMARAN Vs. SECRETARY TO GOVERNMENT ENERGY (A1) DEPARTMENT, SECRETARIAT, CHENNAI
|
January 30, 2018 |
|
K CHANDRASEKARAN Vs. STATE OF TAMIL NADU, REP BY PRINCIPAL SECRETARY TO GOVERNMENT
|
April 5, 2018 |
|
K CHELLAMUTHU & CO Vs. UNION OF INDIA
|
July 25, 2018 |
|
K CHINNASAMY Vs. P C RAMASAMY
|
February 8, 2018 |
|
K CHINTHANAI SELVAM Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 19, 2018 |
|
K CHITHIRAIVELU Vs. STATE OF TAMIL NADU
|
January 2, 2018 |
|
K DAMODARAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES TIRUVALLUR CIRCLE
|
June 19, 2018 |
|
K DEVARAJAN Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
June 29, 2018 |
|
K DEVASENA Vs. SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT, FORT ST GEORGE, CHENNAI
|
June 8, 2018 |
|
K DHANABAKKIYAM Vs. GOVERNMENT OF TAMIL NADU
|
September 24, 2018 |
|
K DHANAM Vs. LOKESH BABU
|
January 18, 2018 |
|
K DURAIPANDIAN Vs. STATE BY INSPECTOR OF POLICE CBCID
|
August 28, 2018 |
|
K E HOUSING PRIVATE LIMITED Vs. SUB-REGISTRAR
|
April 12, 2018 |
|
K E P MOHAMED ALI Vs. PALANIAPPAN
|
April 5, 2018 |
|
K EASWARI Vs. S K GOKUL
|
March 19, 2018 |
|
K ELUMALAI Vs. SELVAPRABA CHIT FUNDS PRIVATE LIMITED
|
June 28, 2018 |
|
K ESWARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME (POLICE VIII) DEPARTMENT
|
January 24, 2018 |
|
K ESWARAN SIDDHA Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
October 10, 2018 |
|
K G KRISHNAN Vs. S VAIDYANATHAN
|
March 23, 2018 |
|
K G PREM KUMAR Vs. STATE REPRESENTED BY ADDITIONAL SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION DEPARTMENT
|
October 5, 2018 |
|
K G THULASIRANGAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
|
August 2, 2018 |
|
K GANAPATHY Vs. A PALANISAMY
|
January 24, 2018 |
|
K GANDHI Vs. M SYED YUSUF
|
March 13, 2018 |
|
K GANESAN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT
|
April 3, 2018 |
|
K GANESAN Vs. P KUMARAPPAN
|
October 1, 2018 |
|
K GANESAN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS CHIEF SECRETARY
|
July 16, 2018 |
|
K GANGADHARAN Vs. EXECUTIVE OFFICER, NARAVARIKUPPAM TOWN PANCHAYAT
|
April 5, 2018 |
|
K GANGATHARAN Vs. SORNASUNDARI
|
October 24, 2018 |
|
K GNANASEKARAN Vs. T MOORTHY
|
September 7, 2018 |
|
K GNANASWARAN Vs. NIRMALA
|
December 13, 2018 |
|
K GNANAVEL Vs. GOVERNMENT OF PUDUCHERRY, REP BY SECRETARY TO GOVERNMENT
|
April 13, 2018 |
|
K GOPALRAM Vs. A MUTHUMARI
|
June 28, 2018 |
|
K GOPIKA Vs. SUB-INSPECTOR OF POLICE
|
April 9, 2018 |
|
K GOPIKA Vs. S SRINIVASA RAJA
|
April 9, 2018 |
|
K GOVARDHANA PRASAD (DECEASED) Vs. K RAJENDRA PRASAD (DECEASED)
|
July 11, 2018 |
|
K GOVINDASAMY Vs. T RAJASEKARAN
|
January 4, 2018 |
|
K GOWTHAM Vs. P VENKATESAN
|
August 11, 2018 |
|
K H SHOES PVT LTD Vs. COMMISSIONER OF CUSTOMS (EXPORTS), OFFICE OF COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI
|
October 25, 2018 |
|
K HEMA LATHA Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
|
March 8, 2018 |
|
K INDIRA Vs. APPELLATE AUTHORITY/PRINCIPAL REVENUE CONTROLLER OF TAMIL NADU-CUM-INSPECTOR GENERAL OF REGISTRATION
|
January 29, 2018 |
|
K J JAIKAR PRABHU Vs. STATE OF TAMIL NADU
|
April 5, 2018 |
|
K J SURIYANARAYANAN Vs. STATE
|
March 13, 2018 |
|
K JAGANNATHAN Vs. K RAMAMOORTHY
|
July 11, 2018 |
|
K JAISHANKAR Vs. M DEVARAJ
|
July 26, 2018 |
|
K JAWAHAR Vs. J LALITHA
|
January 12, 2018 |
|
K JAYAKARAN Vs. TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
|
September 20, 2018 |
|
K JAYAKODI Vs. GOVT OF TAMILNADU
|
July 25, 2018 |
|
K JAYALAKSHMI Vs. S SAMEER
|
June 27, 2018 |
|
K JAYASREE Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK
|
March 28, 2018 |
|
K JEBASINGH RATHINAVEL Vs. FOOD INSPECTOR NAMBIYUR TOWN PANCHAYAT GOVERNMENT PRIMARY HEALTH CENTRE
|
July 18, 2018 |
|
K JEGAN Vs. RAJESH @ JEGAN
|
August 29, 2018 |
|
K K ANBAZHAGAN Vs. C KUMAR
|
December 21, 2018 |
|
K K DHANRAJ Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, NAMAKKAL DISTRICT
|
June 22, 2018 |
|
K K KRISHNAMOORTHY Vs. ADDITIONAL CHIEF SECRETARY, COMMISSIONER OF COMMERCIAL TAXES
|
January 23, 2018 |
|
K K MAHALINGAM Vs. R PALANISAMY
|
August 28, 2018 |
|
K K RAMESH Vs. UNION OF INDIA
|
March 15, 2018 |
|
K K RAMESH Vs. UNION OF INDIA
|
January 3, 2018 |
|
K K RAMESH Vs. GOVERNMENT OF INDIA
|
January 12, 2018 |
|
K K VENKATESAN Vs. UNION OF INDIA
|
July 17, 2018 |
|
K KAILASAM Vs. GENERAL MANAGER
|
March 21, 2018 |
|
K KALA Vs. INSPECTOR OF POLICE, DEVALA POLICE STATION
|
April 5, 2018 |
|
K KALI (DECEASED) Vs. SELLAMMAL
|
July 27, 2018 |
|
K KALIAMMAL Vs. ABBAS SAIFUDDIN
|
July 12, 2018 |
|
K KAMARAJ Vs. STATE, REP BY INSPECTOR OF POLICE
|
August 21, 2018 |
|
K KAMARAJ Vs. MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION
|
July 5, 2018 |
|
K KANDASAMY Vs. MUTHAYAMMAL
|
September 4, 2018 |
|
K KANDASAMY Vs. R SHANKAR
|
March 22, 2018 |
|
K KANNAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, SIVAGANGA REGION, SIVAGANGA POST & DISTRICT
|
March 15, 2018 |
|
K KARUNAKARAN Vs. TAMIL NADU ELECTRICITY BOARD
|
January 11, 2018 |
|
K KARUPPASAMY Vs. K ALAGAMMAL
|
June 29, 2018 |
|
K KATHAMUTHU SENIOR GRADE CONDUCTOR-RETIRED Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI)LIMITED
|
September 25, 2018 |
|
K KATHIRESAN Vs. STATE OF TAMILNADU, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
|
August 14, 2018 |
|
K KATHIRVEL Vs. PHOENIX ASSET RECONSTRUCTION COMPANY
|
January 22, 2018 |
|
K KODEESWARAN Vs. DISTRICT COLLECTOR, PUDUKKOTTAI DISTRICT
|
June 28, 2018 |
|
K KOMATHI Vs. SUB COLLECTOR
|
February 14, 2018 |
|
K KRISHNAMURTHY ACHARI Vs. IYYAPPAN
|
February 7, 2018 |
|
K KRISHNAN Vs. PIRAKALANAYAKI
|
September 27, 2018 |
|
K KRISHNAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
August 2, 2018 |
|
K KRISHNAN Vs. STATE REPRESENTED THROUGH INSPECTOR OF POLICE
|
June 12, 2018 |
|
K KRISHNASAMY Vs. DHANALAKSHMI
|
July 9, 2018 |
|
K KUMARAVEL Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
February 14, 2018 |
|
K KUNJARAVELU Vs. STATE
|
July 24, 2018 |
|
K KUNJUKRISHNAN Vs. T YOVEL
|
September 11, 2018 |
|
K KUPPURAJ Vs. N KRISHNAN (DIED)
|
June 20, 2018 |
|
K KUPPUSAMY Vs. COMMISSIONER, H R & C E
|
October 5, 2018 |
|
K L DAMODARAN Vs. VENKATAPPA NAIDU
|
August 20, 2018 |
|
K LAKSHMANAN Vs. STATE
|
June 7, 2018 |
|
K LAKSHMI Vs. SECRETARY
|
January 4, 2018 |
|
K LAKSHMI Vs. P VELUSAMY
|
February 26, 2018 |
|
K LAKSHMI NARAYANAN Vs. REVENUE DIVISIONAL OFFICER
|
August 10, 2018 |
|
K LALITHA MAHESWARI Vs. J MEENA
|
March 13, 2018 |
|
K LATHA Vs. MANAGER, CORPORATION BANK
|
April 28, 2018 |
|
K LINGA BOSE Vs. CHIEF ENGINEER
|
January 2, 2018 |
|
K M ANGURAJ Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT
|
April 11, 2018 |
|
K M BABU Vs. EXECUTIVE OFFICER, ANJANEYAR ARUNACHALESWARAR DEVASTHANAM, KORATTUR
|
April 18, 2018 |
|
K M BALASUBRAMANIAM Vs. C LOGANATHAN
|
March 27, 2018 |
|
K M MUSTAFA Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION (IRCTC) LTD
|
December 7, 2018 |
|
K M THANGAMUTHU Vs. VELLIANGIRI
|
July 20, 2018 |
|
K MAGESHWARI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF CONSUMER AFFAIRS
|
September 18, 2018 |
|
K MAHARAJAN Vs. SUDALAIKANNU
|
April 9, 2018 |
|
K MAHENDRAN Vs. INSPECTOR OF POLICE, THIRUVARUR & DISTRICT
|
January 5, 2018 |
|
K MALARVIZHI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 2, 2018 |
|
K MANAVALAN Vs. TAMILNADU STATE LEVEL SCRUTINY COMMITTEE
|
January 11, 2018 |
|
K MANI Vs. G SARASWATHI
|
February 7, 2018 |
|
K MANI Vs. MANAGEMENT OF ERODE ELECTRICITY DISTRIBUTION CIRCLE, REP BY SUPERINTENDING ENGINEER
|
July 10, 2018 |
|
K MANIAN Vs. P MURUGESAN
|
July 12, 2018 |
|
K MANIKANDAN Vs. ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS
|
June 4, 2018 |
|
K MANNANGATTI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 11, 2018 |
|
K MARIAMMAL Vs. STATE BANK OF INDIA REP BY DEPUTY GENERAL MANAGER (APPELLATE AUTHORITY) DISCIPLINARY PROCEEDINGS CELL ZONAL OFFICE, MADURAI
|
April 6, 2018 |
|
K MATHAIYAN Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
|
February 13, 2018 |
|
K MAYAVAN Vs. ELECTION COMMISSION
|
March 2, 2018 |
|
K MOHAMMED IQBAL Vs. GOVERNMENT OF TAMIL NADU
|
June 29, 2018 |
|
K MOHAN Vs. S JAWAHAR
|
June 5, 2018 |
|
K MUNIRATHINAM Vs. STATE
|
February 22, 2018 |
|
K MURALI Vs. D ANBARASI PACKIARAJ
|
September 7, 2018 |
|
K MURUGESAN Vs. KANDASAMY
|
July 12, 2018 |
|
K MURUGESHAN Vs. JUNIOR ENGINEER/SOUTH TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD
|
January 24, 2018 |
|
K MUTHU Vs. STATE OF TAMIL NADU
|
April 13, 2018 |
|
K MUTHUKUMARASAMY Vs. P SELLAMUTHU
|
January 30, 2018 |
|
K MUTHUSAMY Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
|
April 28, 2018 |
|
K MUTHUSEKAR Vs. S T S JAYAKUMAR
|
December 28, 2018 |
|
K MUTHUVEERAN Vs. DISTRICT EDUCATIONAL OFFICER
|
April 5, 2018 |
|
K MYTHILI Vs. STATE
|
March 13, 2018 |
|
K N JAGADEESAN Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 20, 2018 |
|
K N PUDUR PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD Vs. G BALAKRISHNAN
|
January 30, 2018 |
|
K N RAMESH BABU Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE (LAW & ORDER)
|
October 31, 2018 |
|
K N S EXTRACTIONS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
April 13, 2018 |
|
K NAGARAJAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
September 5, 2018 |
|
K NAMBIRAJAN Vs. DISTRICT COLLECTOR, PUDUKOTTAI DISTRICT
|
March 21, 2018 |
|
K NANDHINEE Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
|
August 28, 2018 |
|
K NANJUNDAN Vs. STATE OF TAMIL NADU
|
April 10, 2018 |
|
K NARASIMAN (DECEASED) Vs. C P SANJEEVI MUDALIAR
|
August 3, 2018 |
|
K NARAYANAN Vs. LAKSHMI
|
March 27, 2018 |
|
K NATARAJAN Vs. GOVERNMENT OF TAMIL NADU
|
February 20, 2018 |
|
K NATARAJAN Vs. GOVERNMENT OF TAMIL NADU
|
May 9, 2018 |
|
K NATARAJAN Vs. A KASTHURI
|
July 27, 2018 |
|
K NATARAJAN Vs. R RUKMANI
|
March 23, 2018 |
|
K NATARAJAN Vs. TIRUNELVELI DISTRICT, SIVAGIRI TALUK
|
June 14, 2018 |
|
K NESALINGAM Vs. R S MANIYAN
|
July 11, 2018 |
|
K P PAULOSE NECHUPADAM (DECEASED) Vs. TAMIL NADU ELECTRICITY BOARD REP BY ITS CHAIRMAN
|
April 16, 2018 |
|
K P RAMALINGAM Vs. DISTRICT COLLECTOR, VELLORE DISTRICT
|
January 18, 2018 |
|
K P SURESH Vs. UNION OF INDIA
|
July 20, 2018 |
|
K PALANIAPPAN Vs. C KANDASAMY
|
January 31, 2018 |
|
K PALANIMALLAL Vs. VADIVEL PADAYACHI
|
February 19, 2018 |
|
K PALANISAMY Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH
|
August 28, 2018 |
|
K PALANISAMY Vs. S DEVARAJ
|
June 27, 2018 |
|
K PANDIDURAI Vs. IBRAHIM SHA
|
March 15, 2018 |
|
K PANNEER SELVAM Vs. ANANDHAKUMAR
|
August 28, 2018 |
|
K PAPITHA BEGUM Vs. COMMISSIONER
|
January 3, 2018 |
|
K PARAMASIVAM Vs. ASHWINIKUMAR I A S CHIEF SECRETARY UNION TERRITORY OF PONDICHERRY
|
June 22, 2018 |
|
K PARAMASIVAM Vs. DEPUTY GENERAL MANAGER STATE BANK OF INDIA STRESSED ASSETS MANAGEMENT BRANCH
|
July 27, 2018 |
|
K PECHIMUTHU Vs. STATE REP BY INSPECTOR OF POLICE
|
March 6, 2018 |
|
K PERIYAMMAL Vs. KARUPPANNA GOUNDER
|
January 19, 2018 |
|
K PERIYASAMY Vs. S P CHELLAPPA GOUNDER
|
June 28, 2018 |
|
K PERUMAL Vs. M JOSEPH SELVAM
|
February 26, 2018 |
|
K PERUMAL Vs. GOVERNMENT OF TAMIL NADU
|
April 10, 2018 |
|
K PERUMAL Vs. STATE OF TAMIL NADU
|
August 13, 2018 |
|
K PITCHAI Vs. STATE OF TAMIL NADU
|
February 28, 2018 |
|
K PONNUSAMY Vs. V R SUBRAMANIAN
|
March 15, 2018 |
|
K PONNUSAMY Vs. R N SIVA
|
June 27, 2018 |
|
K PRABU Vs. PRINCIPAL SECRETARY TRANSPORT COMMISSIONER EZHILAGAM CHEPAUK CHENNAI
|
July 3, 2018 |
|
K PREMA AND OTHERS Vs. TAMIL NADU DR M G R UNIVERSITY, CHENNAI AND ANOTHER
|
February 21, 2018 |
|
K PRIYA Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD
|
July 9, 2018 |
|
K R E RADHAKRISHNAN Vs. JAYAVARMA TEXTILES PRIVATE LIMITED REP BY ITS MANAGER/P A HOLDER K PONGIA GOUNDER
|
July 4, 2018 |
|
K R ILAYAPPAN Vs. M PULIAPPAN
|
July 3, 2018 |
|
K R JEYACHANDRAN Vs. R SELVARAJ (DECEASED)
|
July 23, 2018 |
|
K R KUMARASAMY Vs. ACCOUNTANT GENERAL (ACCOUNTS & ENTITLEMENT)
|
April 11, 2018 |
|
K R NARAYANASAMY Vs. ARULMIGU ANNAI VEERAMATHIAMMAN TEXTILES PARTNERSHIP FIRM REP BY ITS PARTNER C JOTHIRAMALINGAM
|
January 10, 2018 |
|
K R RAMASWAMY Vs. STATE
|
February 5, 2018 |
|
K R RAVIRATHINAM Vs. ROCKLINE VENKATESH
|
March 9, 2018 |
|
K R S PONNUCHAMY PANDIAN Vs. VELCHAMY
|
August 23, 2018 |
|
K R SAIKUMAR Vs. C VELLAISAMY
|
August 30, 2018 |
|
K R SETHUPATHY Vs. PARVATHY
|
September 14, 2018 |
|
K R SUBRAMANIAN Vs. C R SUSILA
|
July 16, 2018 |
|
K R SUBRAMANINAN Vs. GENERAL MANAGER, SOUTHERN RAILWAY
|
April 25, 2018 |
|
K RADHAKRISHNAN Vs. DIRECTOR GENERAL OF POLICE
|
January 24, 2018 |
|
K RAJA Vs. A MEERA MOIDEEN
|
July 18, 2018 |
|
K RAJAGURU Vs. CHIEF AREA MANAGER, INDIAN OIL CORPORATION LTD
|
March 12, 2018 |
|
K RAJAKUMAR BARATHY Vs. INSPECTOR OF POLICE
|
August 20, 2018 |
|
K RAJAMANICKAM Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 12, 2018 |
|
K RAJAN Vs. V VIJAYALAKSHMI
|
March 27, 2018 |
|
K RAJARAM Vs. STATE REP BY INSPECTOR OF POLICE
|
August 24, 2018 |
|
K RAJENDRA PRASAD Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
March 23, 2018 |
|
K RAJENDRAN Vs. K DHANALAKSHMI
|
April 27, 2018 |
|
K RAJESWARI Vs. K MURALI
|
June 6, 2018 |
|
K RAJIV Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
August 28, 2018 |
|
K RAMAMURTHY Vs. STATE REP BY INSPECTOR OF POLICE, SRIPERUMPUDUR, KANCHEEPURAM DISTRICT
|
March 28, 2018 |
|
K RAMAN Vs. GOVERNMENT OF TAMIL NADU, REP BY SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
|
April 27, 2018 |
|
K RAMASAMY Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 1, 2018 |
|
K RAMESH Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION, EZHILAGAM, CHEPAUK
|
July 9, 2018 |
|
K RAMPRASAD Vs. COMMISSIONER, MADURAI CORPORATION
|
February 7, 2018 |
|
K RANGARAJAN Vs. KAMALA SAMPATH
|
July 17, 2018 |
|
K RAVI Vs. K INDIRANI AMMAL
|
January 3, 2018 |
|
K RAVICHANDRAN Vs. INSPECTOR OF POLICE, TMCH POLICE STATION, THANJAVUR
|
September 19, 2018 |
|
K RAVICHANDRAN ALIAS RAVISHANKAR Vs. RAVAMMAL
|
February 6, 2018 |
|
K REKHA Vs. SECRETARY, DEPT OF PERSONNEL AND ADMINISTRATIVE REFORMS, GOVT OF TAMIL NADU, FORT ST GEORGE, CHENNAI
|
March 20, 2018 |
|
K RENUKA Vs. T ANURADHA
|
February 19, 2018 |
|
K S KALINGA RAYAN @ KALINGARAJU Vs. STATE REP BY INSPECTOR OF POLICE
|
January 8, 2018 |
|
K S KALINGA RAYAN @ KALINGARAJU Vs. STATE, REP BY INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION SPECIAL TEAM, COIMBATORE
|
June 25, 2018 |
|
K S MEIKAPPA DEVAR (DECEASED) Vs. M K NARAYANAN (DECEASED)
|
February 23, 2018 |
|
K S MURALIDHARARAO Vs. TEACHERS RECRUITMENT BOARD
|
September 5, 2018 |
|
K S NATESAN Vs. RASIPURAM MUNICIPAL COUNCIL
|
January 5, 2018 |
|
K S RAVI Vs. K P MANICKAM
|
June 26, 2018 |
|
K S S RAJ Vs. A MUTHUMARI
|
January 5, 2018 |
|
K S SATHYANARAYANAN Vs. D YASODHA
|
July 11, 2018 |
|
K S SENTHILKUMAR Vs. A SEERALAN
|
April 20, 2018 |
|
K S SHANMUGAM Vs. STATE BY INSPECTOR OF POLICE
|
March 22, 2018 |
|
K S VARADARAJAN Vs. STATE
|
March 28, 2018 |
|
K S VENKATACHALAM Vs. K SHANTHI
|
January 23, 2018 |
|
K S XAVIER Vs. SUB INSPECTOR OF POLICE RAYAPPANPATTI POLICE STATION THENI
|
October 24, 2018 |
|
K SABAPATHY Vs. STATE REP BY SECRETARY TO GOVERNMENT
|
February 8, 2018 |
|
K SADANANDAN Vs. K SAVITHRI
|
August 14, 2018 |
|
K SADHASIVAM Vs. STATE OF TAMIL NADU
|
April 11, 2018 |
|
K SARASWATHI Vs. STATE OF TAMIL NADU
|
April 10, 2018 |
|
K SARAVANAN Vs. VIJAYA BANK, REP BY ITS AUTHORISED OFFICER, KANCHEEPURAM BRANCH
|
March 8, 2018 |
|
K SATHISH Vs. STATE OF TAMIL NADU
|
February 13, 2018 |
|
K SATHISHKUMAR Vs. STATE THROUGH INSPECTOR OF POLICE
|
October 23, 2018 |
|
K SATHYA Vs. DISTRICT COLLECTOR DISTRICT COLLECTORATE
|
April 11, 2018 |
|
K SEENIVASAN Vs. K MUTHUKUMAR
|
October 24, 2018 |
|
K SEKAR Vs. MANJUNATH
|
October 12, 2018 |
|
K SEKAR Vs. STATE
|
February 23, 2018 |
|
K SEKAR Vs. STATE OF TAMILNADU REP BY INSPECTOR OF POLICE
|
June 19, 2018 |
|
K SEKAR Vs. CHIEF SECRETARY TO GOVERNMENT
|
August 3, 2018 |
|
K SELVARAJ Vs. SUPERINTENDING ENGINEER
|
October 30, 2018 |
|
K SELVARAJ Vs. N SAM ARTHUR
|
October 3, 2018 |
|
K SENGUTTUVAN Vs. UNION OF INDIA THROUGH ITS SECRETARY
|
August 3, 2018 |
|
K SENTHIL Vs. K PANNEERSELVAM
|
April 19, 2018 |
|
K SENTHILMURUGAN Vs. P SATISHKUMAR
|
May 18, 2018 |
|
K SENTHILNATHAN Vs. CHANDRAKANT
|
February 13, 2018 |
|
K SENTHILVEL Vs. D AMBIKA
|
June 26, 2018 |
|
K SHAJAGAN Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT
|
July 9, 2018 |
|
K SHANMUGA VIJAYAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY
|
October 25, 2018 |
|
K SHANMUGAM Vs. KANGAI AMMAL
|
February 22, 2018 |
|
K SHANMUGARAJA Vs. S ANBU
|
March 13, 2018 |
|
K SHYAMSUNDAR Vs. K R MOHAN
|
October 23, 2018 |
|
K SIVAN Vs. SUB COLLECTOR
|
February 14, 2018 |
|
K SIVAPRAKASAM Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
|
July 23, 2018 |
|
K SIVARENJANI Vs. A SIVAKUMAR
|
October 3, 2018 |
|
K SRIRAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VPM) LTD
|
September 5, 2018 |
|
K SUBBIAH Vs. PON GANGADHARAN
|
June 14, 2018 |
|
K SUBRAMANI Vs. SUB COLLECTOR
|
February 14, 2018 |
|
K SUBRAMANIAM Vs. MITTALAL DHOKA
|
July 17, 2018 |
|
K SUBRAMANIAN Vs. S JEYARAMAN
|
April 10, 2018 |
|
K SUBRAMANIAN Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, SETHIYATHOPE SUB DIVISION, CUDDALORE DISTRICT
|
November 8, 2018 |
|
K SUBRAMANIAN Vs. K PALANISAMY
|
June 25, 2018 |
|
K SUBRAMANIAN Vs. A PRASANNA
|
August 3, 2018 |
|
K SUBRAMANIAN Vs. K ARANGANATHAN (DECEASED)
|
July 27, 2018 |
|
K SUKUMARI Vs. SUPERINTENDENT OF POLICE
|
September 18, 2018 |
|
K SUMATHI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
September 25, 2018 |
|
K SUNDAR Vs. S VIJAYASHREE
|
October 11, 2018 |
|
K SUNDARARAJ Vs. K PERIYASAMY
|
June 8, 2018 |
|
K SUNDARARAJAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT, FORT ST GEORGE, CHENNAI
|
June 18, 2018 |
|
K SURESH Vs. STATE OF TAMIL NADU
|
September 19, 2018 |
|
K SURESH BABU Vs. N GOVINDARAJAN
|
April 28, 2018 |
|
K SURESHKUMAR Vs. BADHRUDHEEN
|
September 24, 2018 |
|
K T JOHN JOSEPH Vs. GOVERNMENT OF TAMIL NADU
|
April 10, 2018 |
|
K THANGAPANDIAMMAL Vs. JOINT DIRECTOR
|
January 23, 2018 |
|
K THENKANI Vs. S SELVAM
|
October 9, 2018 |
|
K THIRUNAVUKKARASU Vs. LOGANATHAN (DECEASED)
|
July 11, 2018 |
|
K UMAR KHAN Vs. K AKBAR ALI
|
July 17, 2018 |
|
K V DINESH Vs. S V RAMANATHAN
|
January 23, 2018 |
|
K V LAKSHMI AMMAL K K VISWANATHAN Vs. ARULMIGU THIRUPPARANKUNDRAM SUBRAMANIASWAMY THIRUKOIL DEVASTHANAM REPRESENTED BY ITS EXECUTIVE OFFICER
|
January 19, 2018 |
|
K V LOGANATHAN Vs. G THANGARAJ
|
January 11, 2018 |
|
K V MAGESHWARA SINGH Vs. STATE OF TAMIL NADU
|
August 31, 2018 |
|
K V MUNUSAMY Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT
|
August 2, 2018 |
|
K V RAJENDRAN @ VARUN Vs. A R MURUGADOSS
|
October 30, 2018 |
|
K V RATHANAM Vs. DIVISIONAL EHGINEER (H)
|
October 4, 2018 |
|
K V SRIDHAR Vs. N KRISHNASAMY
|
September 7, 2018 |
|
K VALLIRAJ Vs. PALANI
|
January 3, 2018 |
|
K VASANTHA Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
|
February 20, 2018 |
|
K VENKATACHALAM Vs. INCOME TAX OFFICER
|
April 9, 2018 |
|
K VENKATASUBBA RAJU Vs. C P RAMI REDDY REP BY POWER AGENT K SATHISH
|
April 27, 2018 |
|
K VENKATESALU Vs. K BHANUMATHI
|
February 1, 2018 |
|
K VENKATESAN Vs. STATE
|
March 5, 2018 |
|
K VENKATESAN Vs. CHAIRMAN, STATE LEVEL CASTE SCRUTINY COMMITTEE
|
March 16, 2018 |
|
K VENKATESWARAN Vs. GENERAL MANAGER CANARA BANK
|
March 8, 2018 |
|
K VIDYARANI Vs. STATE REP BY INSPECTOR OF POLICE
|
October 8, 2018 |
|
K VIJAYAN Vs. JOTHIRAMAN
|
September 27, 2018 |
|
K YAMINI Vs. NUKALAH HARIBABU
|
July 12, 2018 |
|
K. ABIMANNAN Vs. THE TAHSILDAR, TINDIVANAM, VILLUPURAM DISTRICT AND ANOTHER
|
June 19, 2018 |
|
K. ALAGU Vs. SUPERINTENDENT OF POLICE AND OTHER
|
August 1, 2018 |
|
K. ANANDAN Vs. THE STATE OF TAMILNADU AND OTHERS
|
August 13, 2018 |
|
K. ANANTHI Vs. PRABUKUMAR AND OTHERS
|
February 8, 2018 |
|
K. ANBUMANI SECRETARY Vs. THE ZONAL OFFICER
|
January 25, 2018 |
|
K. ANNADURAI Vs. A. KANNAN
|
January 2, 2018 |
|
K. ANNAPOORANI Vs. M/S. IAL INDIA LIMITED
|
January 2, 2018 |
|
K. ARUL Vs. STATE OF TAMIL NADU AND OTHERS
|
March 14, 2018 |
|
K. ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU
|
April 28, 2018 |
|
K. ARUMUGAM Vs. THE COMMISSIONER OF TOWN PANCHAYAT
|
February 5, 2018 |
|
K. ARUMUGAM Vs. THE COMMISSIONER OF SECURITY BUREAU OF CIVIL AVIATION SECURITY AND ORS.
|
July 6, 2018 |
|
K. ARUNACHALAM Vs. STATE OF TAMIL NADU
|
June 7, 2018 |
|
K. AYYANAR Vs. SECRETARY, TAMIL NADU NEWS PUBLIC RELATION DEPARTMENT AND ANOTHER
|
February 20, 2018 |
|
K. AYYAR VANDAYAR Vs. THIRU.BEATRICE MARGERAT, THE JOINT DIRECTOR OF COLLEGIATE EDUCATION, THANJAVUR AND OTHERS
|
June 26, 2018 |
|
K. AZHAGARSAMI Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 5, 2018 |
|
K. BADRINARAYANAN Vs. INSPECTOR GENERAL OF REGISTRATION NO.100 AND OTHERS
|
March 8, 2018 |
|
K. BALACHANDRAN Vs. THE STATE OF TAMIL NADU AND OTHERS
|
June 20, 2018 |
|
K. BALAKRISHNAMANI Vs. S. ANAND BOBY AND OTHERS
|
April 16, 2018 |
|
K. BALAKRISHNAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT AND OTHER
|
April 28, 2018 |
|
K. BALAKRISHNAN Vs. THE GOVERNMENT OF INDIA AND OTHERS
|
August 23, 2018 |
|
K. BALAN (DECEASED) AND OTHERS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE
|
April 23, 2018 |
|
K. BARATHY Vs. THE PRINCIPAL, GOVERNMENT COLLEGE OF ARCHITECTURE AND SCULPTURE, MAMALLAPURAM
|
January 3, 2018 |
|
K. BELLIKALAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
February 12, 2018 |
|
K. BHARATHY Vs. STATE OF TAMIL NADU AND OTHERS
|
February 5, 2018 |
|
K. BHASKAR NAIR Vs. COMMISSIONER, CORPORATION OF CHENNAI AND OTHERS
|
August 27, 2018 |
|
K. BINDU (UNCONSCIOUS) Vs. METROPOLITAN TRANSPORT CORPORATION LTD.
|
April 28, 2018 |
|
K. BOOPATHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, NAMAKKAL, NAMAKKAL DISTRICT
|
January 12, 2018 |
|
K. BOSE Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR AND OTHER
|
April 25, 2018 |
|
K. CHANDIRAMOHAN Vs. STATE OF TAMIL NADU
|
February 9, 2018 |
|
K. CHANDRASEKARAN Vs. TAX RECOVERY OFFICER, INTERNATIONAL TAXATION
|
August 27, 2018 |
|
K. CHELLADURAI AND OTHERS Vs. STATE AND OTHER
|
April 23, 2018 |
|
K. CHELLAMUTHU Vs. R. KRISHNA MURTHY AND ANOTHER
|
February 9, 2018 |
|
K. CHINNADURAI Vs. STATE AND OTHERS
|
June 22, 2018 |
|
K. CHINNADURAI Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT ENERGY DEPARTMENT FORT ST. GEORGE
|
January 30, 2018 |
|
K. CHINTHANAI SELVAM Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS
|
June 19, 2018 |
|
K. CHITRA Vs. S. ILAYARAJA
|
April 20, 2018 |
|
K. CHOKKALINGAM Vs. THE STATE OF TAMIL NADU
|
January 23, 2018 |
|
K. DEVENDAR KUMAR & ORS. Vs. STATE
|
March 8, 2018 |
|
K. DHARANIPERUMAL Vs. SECRETARY TO GOVERNMENT AND OTHERS
|
January 10, 2018 |
|
K. DHARMALINGAM AND OTHERS Vs. VALLIAMMAL AND OTHERS
|
March 20, 2018 |
|
K. DHARMAMURTHY AND OTHERS Vs. T.V.R. CHITS FUNDS AND OTHERS
|
February 15, 2018 |
|
K. DILLI BABU AND OTHERS Vs. STATE AND OTHERS
|
July 16, 2018 |
|
K. DIVYA Vs. BAR COUNCIL OF TAMIL NADU AND PONDICHERRY
|
June 26, 2018 |
|
K. ELAMURUGAN Vs. THE REVENUE DIVISIONAL OFFICER
|
June 18, 2018 |
|
K. ELANGO Vs. THE DISTRICT COLLECTOR DINDIGUL DISTRICT AND OTHERS
|
July 18, 2018 |
|
K. FAKRUDEEN ALI AHAMED AND OTHERS Vs. STATE AND OTHER
|
July 11, 2018 |
|
K. GANDHI Vs. THE SUB
|
February 6, 2018 |
|
K. GEORGE THOMAS Vs. COMMISSIONER OF CORPORATION, CORPORATION OF COIMBATORE AND OTHERS
|
April 19, 2018 |
|
K. GIRIJA AMMAL Vs. EXECUTIVE ENGINEER (O&M), MYLAPORE REVENUE, BRANCH (T.N.E.)
|
July 12, 2018 |
|
K. GNANASEKARAN Vs. P. MOOVARASAN
|
November 2, 2018 |
|
K. GOPI Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT AND OTHER
|
April 26, 2018 |
|
K. GUNASEKARAN Vs. K. AYYAVU
|
January 29, 2018 |
|
K. ILLANGOVAN AND OTHERS Vs. DISTRICT COLLECTOR, KARUR DISTRICT AND OTHERS
|
February 19, 2018 |
|
K. JANAMEJEYAN Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
August 1, 2018 |
|
K. JAYAKUMAR Vs. P.K. BABU
|
July 18, 2018 |
|
K. JAYAPRAKASH Vs. THE STATE OF TAMIL NADU
|
January 8, 2018 |
|
K. JEGAN Vs. THE GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 6, 2018 |
|
K. KALEESWARN Vs. RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION AND OTHERS
|
June 6, 2018 |
|
K. KALIAYAMOORTHY Vs. THE DISTRICT COLLECTOR, COLLECTORATE OFFICE, THIRUVARUR
|
January 10, 2018 |
|
K. KALPANA Vs. AUTHORISED OFFICER STATE BANK OF INDIA AND OTHERS
|
September 7, 2018 |
|
K. KARUNAMURTHY Vs. DISTRICT COLLECTOR, THANJAVUR DISTRICT, THANJAVUR AND OTHERS
|
February 12, 2018 |
|
K. KARUPPAIAH Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHERS
|
June 22, 2018 |
|
K. KATHIRVEL Vs. REGIONAL TRANSPORT OFFICER
|
June 18, 2018 |
|
K. KOKILAVANI Vs. STATE AND OTHERS
|
June 6, 2018 |
|
K. KRISHNASAMY Vs. PRINCIPAL ACCOUNTANT GENERAL (ACCOUNTS AND ENTITLEMENTS)
|
February 12, 2018 |
|
K. KUMARARAJA Vs. GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, RURAL DEVELOPMENT & PANCHAYAT DEPARTMENT,
|
February 13, 2018 |
|
K. KUMARAVEL Vs. STATE REPRESENTED BY THE SECRETARY AND OTHERS
|
February 26, 2018 |
|
K. KUMARAVEL Vs. MASILAMANI
|
August 23, 2018 |
|
K. KUPPUSAMY Vs. KALAISELVI
|
March 1, 2018 |
|
K. LAKSHMANAN AND ORS. Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE AND ORS.
|
June 7, 2018 |
|
K. LAKSHMI Vs. A. SRIKANTH @ SRISIVAKANDHAN
|
April 2, 2018 |
|
K. LAKSHMINARAYANAN Vs. UNION OF INDIA
|
March 22, 2018 |
|
K. LINGASAMY Vs. VALLIYAMMAL AND ORS.
|
January 19, 2018 |
|
K. LOGANATHAN Vs. DISTRICT COLLECTOR, CUDDALORE DISTRICT AND OTHERS
|
March 9, 2018 |
|
K. M. MUSTAFA Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION
|
December 18, 2018 |
|
K. MALA Vs. SUPERINTENDENT OF POLICE
|
April 16, 2018 |
|
K. MANI AND ANOTHER Vs. SECRETARY TO GOVERNMENT, URBAN AND HOUSING DEVELOPMENT CORPORATION AND OTHERS
|
April 25, 2018 |
|
K. MANIARASU Vs. DISTRICT COLLECTOR, OFFICE OF THE COLLECTORATE, THIRUPPUR DISTRICT AND OTHERS
|
January 23, 2018 |
|
K. MANIKANDAN Vs. UNION OF INDIA AND OTHERS
|
March 8, 2018 |
|
K. MANONMANI Vs. ASSISTANT DIRECTOR OF TOWN PANCHAYAT AND OTHERS
|
January 5, 2018 |
|
K. MARIAPPAN Vs. PERIYASAMY
|
January 5, 2018 |
|
K. MARIYAPPAN Vs. THE SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND ANOTHER
|
June 14, 2018 |
|
K. MAYAKANNAN Vs. THE CHAIRMAN
|
January 24, 2018 |
|
K. MEGANATHAN Vs. MOHAMMED ASLAM AND ORS.
|
January 18, 2018 |
|
K. MEHRAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU AND OTHERS
|
April 3, 2018 |
|
K. MITRA Vs. S. SULAKSHANA AND OTHERS
|
April 9, 2018 |
|
K. MOHAN Vs. BAKIALAKSHMI AND OTHERS
|
September 11, 2018 |
|
K. MOHAN Vs. S. JAWAHAR
|
June 5, 2018 |
|
K. MOHAN Vs. THE SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHERS
|
July 17, 2018 |
|
K. MUHIL Vs. THE SUB COLLECTOR
|
January 30, 2018 |
|
K. MUMMURTHI Vs. THE DISTRICT COLLECTOR AND OTHERS
|
March 6, 2018 |
|
K. MUNIRATHINAM Vs. DIRECTOR, MUNICIPAL ADMINISTRATION AND OTHERS
|
January 5, 2018 |
|
K. MURUGAN Vs. THE STATE OF TAMIL NADU REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT P AND AR DEPARTMENT SECRETARIAT
|
January 3, 2018 |
|
K. MURUGAN Vs. THE STATE OF TAMIL NADU
|
January 3, 2018 |
|
K. MURUGANANDAM Vs. THE DISTRICT COLLECTOR, THE COLLECTORATE, NAMAKKAL DISTRICT & ORS.
|
March 8, 2018 |
|
K. MUTHTHAMIZHAN Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
February 6, 2018 |
|
K. MUTHUKRISHNAN Vs. SUPERINTENDENT OF POLICE, TIRUCHIRAPPALLI AND OTHERS
|
July 25, 2018 |
|
K. MUTHUKUMAR Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT AND OTHER
|
April 26, 2018 |
|
K. MUTHUKUMARASAMY Vs. M/S.GE MONEY FINANCIAL SERVICES LTD.
|
July 24, 2018 |
|
K. MUTHURAMAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
April 24, 2018 |
|
K. MUTHUSELVAM Vs. STATE
|
February 16, 2018 |
|
K. NAGALINGAM Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 11, 2018 |
|
K. NAGARAJ Vs. R. VENKATESAN
|
February 22, 2018 |
|
K. NAGARAJAN Vs. THE SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND ORS.
|
June 11, 2018 |
|
K. NALLAMMAL Vs. THE DISTRICT COLLECTOR, SALEM AND OTHERS
|
March 1, 2018 |
|
K. NATARAJAN Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
April 12, 2018 |
|
K. NATARAJAN Vs. COMMISSIONER OF POLICE, TIRUCHIRAPPALLI CITY AND OTHER
|
April 28, 2018 |
|
K. NATARAJAN Vs. THE MANAGING DIRECTOR TAMIL NADU FOREST PLANTATION CORPORATION LTD.
|
July 10, 2018 |
|
K. NATESAN Vs. RAJI AND OTHERS
|
June 4, 2018 |
|
K. NEELA Vs. S. KAVITHA AND OTHER
|
February 19, 2018 |
|
K. PACKIRISAMY Vs. GOVERNMENT OF INDIA AND OTHERS
|
February 23, 2018 |
|
K. PADMANATHASAMY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 14, 2018 |
|
K. PAILY (DECEASED) AND OTHERS Vs. ELDHO AND OTHERS
|
June 7, 2018 |
|
K. PALANI Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE
|
June 18, 2018 |
|
K. PALANISAMY Vs. THE SUPERINTENDENT OF POLICE ANGERIPALAYAM ROAD, TIRUPUR, TIRUPUR DISTRICT AND OTHERS
|
June 13, 2018 |
|
K. PALANISAMY Vs. K. MANICKAM AND OTHERS
|
March 5, 2018 |
|
K. PALANISAMY AND ANOTHER Vs. DISTRICT COLLECTOR, TIRUPPUR DISTRICT AND OTHERS
|
April 26, 2018 |
|
K. PANDURANGAN Vs. DISTRICT COLLECTOR
|
April 4, 2018 |
|
K. PAPA Vs. PERIYAKARUPASAMY
|
April 23, 2018 |
|
K. PATCHEPPAN AND OTHERS Vs. PONDICHERRY ELECTRICITY DEPARTMENT, EX
|
July 2, 2018 |
|
K. PATTUAMMAL AND ORS. Vs. DISTRICT COLLECTOR, DHARMAPURI AND ORS.
|
January 24, 2018 |
|
K. PAULDURAI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT AND OTHERS
|
March 12, 2018 |
|
K. PAZHANI Vs. L. THANGARAJ AND ORS.
|
July 6, 2018 |
|
K. PECHIMUTHU Vs. STATE AND OTHER
|
March 6, 2018 |
|
K. PERIYASAMY Vs. THE DISTRICT SUPERINTENDENT OF POLICE AND ORS.
|
July 27, 2018 |
|
K. PERIYASAMY Vs. T. DURAIPANDIAN
|
January 9, 2018 |
|
K. PERUMAL Vs. COMMISSIONER OF FOOD SAFETY AND DRUG ADMINISTRATION DEPARTMENT AND OTHERS
|
June 20, 2018 |
|
K. PETHAANENTHAL PRIMARY Vs. PRESIDING OFFICER
|
June 4, 2018 |
|
K. PONMUDI Vs. THE DIRECTOR OF MEDICAL EDUCATION & ORS.
|
June 11, 2018 |
|
K. PONNUSAMY Vs. PAPPAYEE
|
June 4, 2018 |
|
K. PRABHAKAR Vs. DISTRICT COLLECTOR AND OTHERS
|
September 6, 2018 |
|
K. PRASAD AND OTHERS Vs. TEACHERS RECRUITMENT BOARD AND OTHERS
|
February 22, 2018 |
|
K. PRATHAP Vs. B. SAMANTHAKAMANI AND OTHERS
|
April 23, 2018 |
|
K. PREM KUMAR Vs. COMMISSIONER, ERODE CITY MUNICIPAL CORPORATION
|
June 27, 2018 |
|
K. PUGALZENDHI Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT AND OTHERS
|
January 5, 2018 |
|
K. PUNNIYAMOORTHY AND OTHERS Vs. ESCAPE ARTISTS MOTION PICTURES
|
April 3, 2018 |
|
K. PUSHKARAN Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AND OTHERS
|
January 23, 2018 |
|
K. RAGU Vs. THE SUPERINTENDENT OF POLICE, OFFICE OF SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHERS
|
July 24, 2018 |
|
K. RAJ Vs. STATE AND OTHERS
|
June 12, 2018 |
|
K. RAJA AND OTHERS Vs. INSPECTOR OF POLICE AND OTHERS
|
June 27, 2018 |
|
K. RAJAKUMARI Vs. V. BALASUBRAMANIAM
|
July 19, 2018 |
|
K. RAJASEKAR Vs. THE CHIEF SECRETARY TO GOVERNMENT
|
February 16, 2018 |
|
K. RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY, RURAL DEVELOPMENT AND PANCHAYATRAJ DEPARTMENT & ORS.
|
January 29, 2018 |
|
K. RAJENDRAN Vs. T.V. MURALIKRISHNAN
|
January 4, 2018 |
|
K. RAJENDRAN Vs. DISTRICT COLLECTOR, RAMANATHAPURAM AND OTHERS
|
January 8, 2018 |
|
K. RAJESWARI Vs. K. MURALI
|
June 6, 2018 |
|
K. RAJKUMAR Vs. THE CHIEF EDUCATIONAL OFFICER, NAGAPATTINAM AND ORS.
|
June 18, 2018 |
|
K. RAMAKRISHNAN AND OTHERS Vs. INSPECTOR OF POLICE, SRIRANGAM POLICE STATION, TRICHY CITY, CRIME NO. 891 OF 2012 AND OTHERS
|
June 5, 2018 |
|
K. RAMALINGA GOUNDER Vs. MALATHI AND OTHERS
|
January 29, 2018 |
|
K. RAMALINGAM Vs. COMMISSIONER OF POLICE AND OTHER
|
July 31, 2018 |
|
K. RAMALINGAM Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
July 25, 2018 |
|
K. RAMASAMY Vs. STATE OF TAMIL NADU AND OTHERS
|
July 26, 2018 |
|
K. RAMASAMY AND ANOTHER Vs. STATE THROUGH DEPUTY SUPERINTENDENT OF POLICE
|
February 14, 2018 |
|
K. RAMASAMY AND OTHER Vs. COMMISSIONER CORPORATION OF COIMBATORE AND OTHERS
|
March 9, 2018 |
|
K. RAMESH Vs. THE SECRETARY TO GOVERNMENT, COMMERCIAL TAXES AND REGISTRATION DEPARTMENT AND OTHERS
|
July 13, 2018 |
|
K. RAMESH BABU Vs. THE BANK OF INDIA AND OTHERS
|
February 19, 2018 |
|
K. RAMESHKUMAR Vs. THE SUPERINTENDENT OF POLICE, TRICHY DISTRICT, TRICHY AND ANOTHER
|
June 8, 2018 |
|
K. RAMPRASAD Vs. THE COMMISSIONER
|
February 7, 2018 |
|
K. RAMU Vs. PONNURANGAM
|
March 23, 2018 |
|
K. RANGASAMY Vs. STATE AND OTHER
|
July 17, 2018 |
|
K. RAVI Vs. THE DISTRICT COLLECTOR, SIVAGANGAI DISTRICT, SIVAGANGAI AND OTHERS
|
January 30, 2018 |
|
K. RAVI Vs. DIRECTOR OF PANCHAYAT RAJ AND OTHERS
|
July 25, 2018 |
|
K. RAVI AND OTHER Vs. SPECIAL COMMISSIONER FOR HANDICAPPED AND OTHERS
|
April 23, 2018 |
|
K. RAVINDRAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT AND OTHER
|
April 20, 2018 |
|
K. SABAPATHY Vs. THE DIRECTOR OF SCHOOL EDUCATION, COLLEGE ROAD, CHENNAI AND OTHERS
|
June 8, 2018 |
|
K. SAFAR BADHUSHA Vs. REGISTRAR (ADMINISTRATION)
|
January 5, 2018 |
|
K. SAKTHIVEL Vs. L. BALACHANDAR
|
April 24, 2018 |
|
K. SAMINATHAN Vs. STATE OF TAMIL NADU
|
February 9, 2018 |
|
K. SAMPATH Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, GOVERNMENT OF TAMIL NADU, AND OTHER
|
July 30, 2018 |
|
K. SARATHIRAJA Vs. THE SUPERINTENDENT OF POLICE, RAMANATHAPURAM AND OTHERS
|
June 27, 2018 |
|
K. SARAVANAN Vs. SECRETARY STATE OF TAMIL NADU LAW DEPARTMENT AND OTHERS
|
June 5, 2018 |
|
K. SATHYABAMA AND ANOTHER Vs. K. MUTHUKUMAR
|
January 5, 2018 |
|
K. SELVADURAI AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
February 28, 2018 |
|
K. SELVAM Vs. STATE OF TAMIL NADU AND OTHERS
|
January 29, 2018 |
|
K. SELVAMANI Vs. PALANI AMMAL
|
March 7, 2018 |
|
K. SELVANATHAN Vs. INSPECTOR OF POLICE AND OTHER
|
April 24, 2018 |
|
K. SENGODAN Vs. GOVERNMENT OF TAMIL NADU & ORS.
|
June 20, 2018 |
|
K. SENTHIL Vs. K. PANNEERSELVAM AND OTHERS
|
April 19, 2018 |
|
K. SENTHIL KUMAR @ THAVAKKALAI KUMAR Vs. PRINCIPLE SECRETARY TO GOVERNMENT
|
June 11, 2018 |
|
K. SHANMUGA VADIVU Vs. K.R. BASKARA RAMANATHAN
|
June 19, 2018 |
|
K. SHANMUGAM Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
July 13, 2018 |
|
K. SHANMUGAVEL MUDALIAR Vs. DISTRICT COLLECTOR
|
April 11, 2018 |
|
K. SHANTHI Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
April 2, 2018 |
|
K. SHANTHI Vs. THE GOVERNMENT OF TAMILNADU
|
June 7, 2018 |
|
K. SHANTHI Vs. N. RAVICHANDRAN
|
June 27, 2018 |
|
K. SIVARAJ AND OTHERS Vs. COMMISSIONER, EMPLOYMENT PROVIDENT FUND ORGANIZATION AND OTHERS
|
June 6, 2018 |
|
K. SIVASHANMUGAM Vs. SUPERINTENDANT OF POLICE AND OTHER
|
July 19, 2018 |
|
K. SIVASUBRAMANI Vs. K. SUBRAMANIAM
|
June 28, 2018 |
|
K. SRIDHAR Vs. POTTIAMMAL (DIED)
|
July 19, 2018 |
|
K. SRIMATHI Vs. THE REGISTRAR GENERAL
|
June 5, 2018 |
|
K. SRIVARAMAN (SENIOR CITIZEN) AND OTHERS Vs. MR. R.Y. BABU
|
April 24, 2018 |
|
K. STALIN Vs. THE DIRECTOR OF SCHOOL EDUCATION AND OTHERS
|
June 26, 2018 |
|
K. SUBASH Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
January 2, 2018 |
|
K. SUBBA REDDY Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT
|
December 13, 2018 |
|
K. SUBBAIAH Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI AND OTHERS
|
June 26, 2018 |
|
K. SUBRAMANIAM AND OTHER Vs. KALIANNA GOUNDER (DIED) AND OTHERS
|
July 31, 2018 |
|
K. SUNDARAM & ORS. Vs. THE DISTRICT COLLECTOR & ORS.
|
June 7, 2018 |
|
K. SUNDARARAJ Vs. K.M.TEX, REP. BY ITS PARTNER G. SHANMUGARAJA, VASANTHA COMPLEX, NO.34, NORTH PERUMAL KOIL STREET, ERODE
|
March 12, 2018 |
|
K. SUNDARI Vs. K. SUSEELA AND ANOTHER
|
July 27, 2018 |
|
K. SURESH Vs. MANAGING DIRECTOR, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
February 13, 2018 |
|
K. SURESH Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT
|
July 17, 2018 |
|
K. SURESH AND OTHERS Vs. V. SOWMYA
|
July 24, 2018 |
|
K. SURESH AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 18, 2018 |
|
K. THALAPATHI Vs. THE SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND ANOTHER
|
June 14, 2018 |
|
K. THOMAS SAMUEL Vs. DISTRICT COLLECTOR, COLLECTORATE AND OTHERS
|
March 12, 2018 |
|
K. THOMPSON Vs. ACCOUNTANT GENERAL AND OTHERS
|
February 12, 2018 |
|
K. UMAYAR THANGAM Vs. INDIABULLS HOUSING FINANCE LTD.
|
March 6, 2018 |
|
K. VALARMATHI Vs. R. SHANMUGA SUNDARAM
|
December 21, 2018 |
|
K. VARADAPPA NAIDU (DECEASED) AND OTHERS Vs. U. RAJAMBU
|
July 17, 2018 |
|
K. VASANTHA Vs. VEERALAKSHMI AND OTHERS
|
February 5, 2018 |
|
K. VELLAISAMY Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND OTHERS
|
April 12, 2018 |
|
K. VELMURUGAN Vs. DEPUTY GENERAL MANAGER/GRIEVANCE REDRESSAL OFFICER, HINDUSTAN PETROLEUM CORPORATION LTD.
|
February 6, 2018 |
|
K. VELMURUGAN Vs. THE DIRECTOR OF PUBLIC HEAL AND PREVENTIVE MEDICINES, OFFICER OF THE DIRECTOR OF PUBLIC HEAL AND PREVENTIVE MEDICINES, CHENNAI
|
January 30, 2018 |
|
K. VENKATESAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 6, 2018 |
|
K. VIDHYA Vs. K. SUMITHRA
|
January 3, 2018 |
|
K. VIGNESWARI Vs. THE ASSISTANT ELECTRICAL ENGINEER, OPERATION & MAINTENANCE AND OTHERS
|
June 13, 2018 |
|
K. VIJAYALAKSHMI Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS
|
April 9, 2018 |
|
K. VIJI Vs. THE JOINT DIRECTOR OF HEALTH SERVICES, DISTRICT HEADQUARTERS HOSPITAL, KUMBAKONAM, THANJAVUR DISTRICT AND OTHERS
|
February 16, 2018 |
|
K. VIMAL Vs. THE COMMISSIONER OF POLICE, MADURAI CITY AND OTHERS
|
July 18, 2018 |
|
K. VINAYAGAM Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI AND OTHERS
|
June 26, 2018 |
|
K. VISHALAKSHI Vs. V. NARAYANAN
|
March 22, 2018 |
|
K. YOGESHWARAN, DHANDAYUTHAPANI AND OTHER Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
July 6, 2018 |
|
K. SHANMUGHA RAJA Vs. SHANTHA KUMARI
|
November 30, 2018 |
|
K. SUNDARARASU Vs. STATE OF TAMIL NADU
|
December 4, 2018 |
|
K.A. CHIDAMBARAM Vs. COMMISSIONER OF POLICE
|
July 23, 2018 |
|
K.A. RECLAIM, PROPRIETORSHIP MRS. RAIZA K.R. Vs. COMMISSIONER OF CUSTOMS
|
July 6, 2018 |
|
K.A.K. POOVANATHAN AND ORS. Vs. INDIRANI AND ORS.
|
January 29, 2018 |
|
K.AMUDHA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
January 18, 2018 |
|
K.ANANTH Vs. THE UNION OF INDIA
|
January 10, 2018 |
|
K.ANNAMALAI Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 3, 2018 |
|
K.ARTHI AND OTHERS Vs. THE TAMIL NADU PUBLIC SERVICE COMMISSION
|
August 9, 2018 |
|
K.B. RAJENDRAN Vs. THE HOUSING AND URBAN DEVELOPMENT DEPARTMENT & ORS.
|
February 14, 2018 |
|
K.B. SUKANYA Vs. R. PRADEEP
|
April 28, 2018 |
|
K.BALAMURUGAN Vs. D.GANESAN
|
March 19, 2018 |
|
K.CHANDRASEKARAN Vs. INSPECTOR OF POLICE
|
April 4, 2018 |
|
K.G. KUMAR Vs. THE DISTRICT COLLECTOR, VELLORE DISTRICT, VELLORE AND OTHERS
|
March 6, 2018 |
|
K.G. NIDHI Vs. UNION OF INDIA AND ORS.
|
June 4, 2018 |
|
K.GOPIKA Vs. S.SRINIVASA RAJA
|
January 6, 2018 |
|
K.J. NAVANEETHAM Vs. DHANDAYUTHAPANI AND OTHERS
|
June 18, 2018 |
|
K.J. SELVAKUMAR Vs. SUPERINTENDENT OF POLICE
|
January 3, 2018 |
|
K.K. KRISHNAN KUTTY Vs. GREEN TREE HOMES
|
January 15, 2018 |
|
K.K. LINGAN Vs. HILARY CORNELL YOUNG AND OTHERS
|
April 2, 2018 |
|
K.K. RAMESH Vs. UNION OF INDIA
|
February 23, 2018 |
|
K.K. RAMESH Vs. STATE OF TAMILNADU
|
February 22, 2018 |
|
K.K.RAMESH Vs. GOVERNMENT OF INDIA
|
December 19, 2018 |
|
K.KARUPPASAMY Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI
|
November 1, 2018 |
|
K.L. DOMNIC AND OTHERS Vs. KARAL MARY
|
August 28, 2018 |
|
K.L.R. NIRANJAN & ANR. Vs. L. LEELAKRISHNAN AND OTHERS
|
April 12, 2018 |
|
K.LAKSHMI Vs. STATE OF TAMIL NADU, REP. BY SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT & ORS.
|
March 8, 2018 |
|
K.M. CHANDRAN Vs. TAMILNAD MERCANTILE BANK LIMITED AND OTHERS
|
February 20, 2018 |
|
K.M. MANI Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
June 27, 2018 |
|
K.M. SEETHARAMAN AND OTHERS Vs. SUBBIAH AND OTHERS
|
June 5, 2018 |
|
K.M. SIVAKUMAR AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
August 11, 2018 |
|
K.M. SUNDER Vs. REGIONAL TRANSPORT OFFICE KANCHIPURAM DISTRICT AND OTHER
|
March 2, 2018 |
|
K.M.A. FINISHED LEATHERS PVT. LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 16, 2018 |
|
K.M.C. ALUMUNIUM PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
July 10, 2018 |
|
K.MATHIYALAKAN Vs. THE DISTRICT COLLECTOR, DHARMAPURI DISTRICT AND OTHERS
|
August 31, 2018 |
|
K.MURUGAN & ORS. Vs. THE STATE OF TAMIL NADU & ORS.
|
June 25, 2018 |
|
K.MURUGESAN Vs. STATE OF TAMIL NADU & ORS.
|
April 2, 2018 |
|
K.N. LAKSHMINARAYAN Vs. K.J. KAMAKSHI
|
February 21, 2018 |
|
K.N. SOMASUNDARAM AND OTHERS Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY HOUSING & URBAN DEVELOPMENT DEPARTMENT AND OTHERS
|
February 22, 2018 |
|
K.N. ZENITH NATARAJAN Vs. SECRETARY TO GOVERNMENT
|
February 26, 2018 |
|
K.NALLIAPPAN Vs. KIRON FASHIONS PVT. LTD.
|
December 24, 2018 |
|
K.NIVAS Vs. SUPERINTENDANT OF POLICE & ANR.
|
April 18, 2018 |
|
K.P. MUTHUKUMAR Vs. G. PREMA
|
January 5, 2018 |
|
K.P. NAGARAJ Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION AND ORS.
|
April 19, 2018 |
|
K.P.JEYAPAUL ASAN Vs. KUNJUPILLAI
|
October 29, 2018 |
|
K.PALANICHAMY Vs. SUPERINTENDANT OF POLICE & ORS.
|
April 4, 2018 |
|
K.PERUMAL Vs. S.SHAKILADEVI
|
December 3, 2018 |
|
K.PONNUPANDIAN Vs. DIRECTOR, TOWN AND COUNTRY PLANNING & ORS.
|
February 28, 2018 |
|
K.R. AMIRTHA BALAVALLI Vs. STATE OF TAMIL NADU
|
March 21, 2018 |
|
K.R. ILAYAPPAN AND OTHER Vs. KANDASAMY AND OTHERS
|
July 3, 2018 |
|
K.R. MEENAKSHI Vs. M. JAYANTHI
|
October 22, 2018 |
|
K.R. SREENIVASAN AND OTHERS Vs. A.M. JAIN COLLEGE AND OTHERS
|
January 31, 2018 |
|
K.R. SUBRAMANINAN Vs. GENERAL MANAGER, SOUTHERN RAILWAY AND OTHERS
|
April 25, 2018 |
|
K.R.KOMALAM Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 15, 2018 |
|
K.R.R.AIYYAPPAMANI Vs. STATE OF TAMIL NADU
|
November 28, 2018 |
|
K.R.THANGARAJ Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT
|
February 2, 2018 |
|
K.RAJENDRAN Vs. INSPECTOR OF POLICE
|
April 11, 2018 |
|
K.S. ARJUNAN Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI AND OTHERS
|
June 16, 2018 |
|
K.S. GANESH KUMAR AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
June 6, 2018 |
|
K.S. MANIGANDAN Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT, NUNGAMBAKKAM
|
March 20, 2018 |
|
K.S. PALANIAPPAN Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND ANOTHER
|
June 18, 2018 |
|
K.S. RAJ GOUNDER @ S.RAJKUMAR Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 31, 2018 |
|
K.S. SUBRAMANIAN AND OTHER Vs. STATE
|
February 16, 2018 |
|
K.S. YOGALAXMI Vs. DISTRICT REVENUE OFFICER (STAMPS) M. SINGARAVELAR MALIGAI AND OTHERS
|
April 9, 2018 |
|
K.S. NATARAJAN Vs. GOVERNMENT OF INDIA
|
September 17, 2018 |
|
K.S.M.EDUCATIONAL TRUST Vs. RESERVE BANK OF INDIA
|
December 1, 2018 |
|
K.S.S. RAJ Vs. A. MUTHUMARI AND OTHERS
|
August 28, 2018 |
|
K.SATHISH AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
August 28, 2018 |
|
K.SHANTHI Vs. N.GUNASEKARAN
|
January 29, 2018 |
|
K.SHYAMALA Vs. KHALEEL BASHA
|
March 22, 2018 |
|
K.SUGANTHI Vs. STATE OF TAMIL NADU
|
November 26, 2018 |
|
K.SUTHAN Vs. DR.MALARVIZHI
|
January 29, 2018 |
|
K.T. BALASUBRAMANIAN Vs. PRINCIPAL DISTRICT JUDGE, PRINCIPAL DISTRICT COURT AND OTHERS
|
March 15, 2018 |
|
K.THIYAGARAJAN AND OTHERS Vs. M/S. RELIANCE GENERAL INSURANCE COMPANY LIMITED
|
April 20, 2018 |
|
K.V. JUDE DEV Vs. COMMISSIONER, DAIRY CO
|
April 6, 2018 |
|
K.V. PANKAJAM AND OTHERS Vs. THE GOVERNMENT OF TAMIL NADU
|
June 25, 2018 |
|
K.V. RAJAN AND ANR. Vs. PRESIDENT MAHE CONSUMERS CO
|
January 10, 2018 |
|
K.V. RAMAN AND OTHERS Vs. STATE BY THE INSPECTOR OF POLICE
|
February 15, 2018 |
|
K.V. RATHINAM Vs. PRINCIPAL SECRETARY TO GOVT., STATE OF TAMIL NADU, MUNICIPAL ADMINISTRATIVE AND WATER SUPPLY AND OTHERS
|
June 20, 2018 |
|
K.V. RATHINAM Vs. THE DIVISIONAL ENGINEER(H) CUM
|
June 28, 2018 |
|
K.V. RATHNAM Vs. P.B. PRINCE ANDREW
|
February 7, 2018 |
|
K.V. SATHYANARAYANAN Vs. M/S. SIDHARTH FOUNDATIONS & HOUSING LTD.
|
July 31, 2018 |
|
K.V. SUBBA RAO Vs. M/S. BHARAT PETROLEUM CORPORATION LTD.
|
March 28, 2018 |
|
K.V. SURESH & ORS. Vs. STATE BY THE INSPECTOR OF POLICE
|
April 5, 2018 |
|
K.V. VELU Vs. STATE
|
September 4, 2018 |
|
K.V.MUNUSAMY Vs. STATE OF TAMIL NADU
|
March 19, 2018 |
|
K.V.POWNRAJ Vs. STATE
|
December 18, 2018 |
|
K.VELMURUGAN Vs. THE TRANSPORT COMMISSIONER
|
January 22, 2018 |
|
K.VIJAY KUMAR Vs. THE SUB DIVISIONAL MAGISTRATE CUM ASSISTANT COLLECTOR
|
January 22, 2018 |
|
K.VIJAYAKUMAR Vs. PUSHPARAJ
|
January 6, 2018 |
|
K.VINOTHAGAN Vs. SUPERINTENDENT OF POLICE
|
July 20, 2018 |
|
KABILAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
June 14, 2018 |
|
KAILASAM Vs. STATE REP BY INSPECTOR OF POLICE
|
August 1, 2018 |
|
KAILASHSUNDARAM Vs. STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, FORT ST. GEORGE, CHENNAI AND ORS.
|
February 5, 2018 |
|
KAIRUNNISA Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVT
|
July 30, 2018 |
|
KAJAL AGARWAL Vs. MANAGING DIRECTOR, V V D & SONS PVT LTD
|
June 25, 2018 |
|
KAKULAMARRI KALYAN SRINIVASA RAO Vs. CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUDS CELL
|
April 27, 2018 |
|
KALA Vs. DISTRICT COLLECTOR & DISTRICT MAGISTRATE CUDDALORE AND OTHER
|
March 5, 2018 |
|
KALAI MUTHU Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
August 7, 2018 |
|
KALAIARASAN Vs. STATE OF TAMILNADU, REP BY INSPECTOR OF POLICE
|
July 10, 2018 |
|
KALAIARASI Vs. STATE
|
May 7, 2018 |
|
KALAIGNAR TV PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX NON-CORPORATE CIRCLE 20(1)
|
April 4, 2018 |
|
KALAIGNAR TV PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 16, 2018 |
|
KALAIMAGAL NURSERY AND PRIMARY SCHOOL Vs. DIRECTOR OF MATRICULATION SCHOOLS DPI CAMPUS
|
September 7, 2018 |
|
KALAISELVAN Vs. STATE REP BY INSPECTOR OF POLICE
|
September 17, 2018 |
|
KALAISELVI Vs. G PADMAVATHY
|
March 27, 2018 |
|
KALAIVANI Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY, HOME, PROHIBITION & EXCISE DEPARTMENT AND ANOTHER
|
February 13, 2018 |
|
KALAIVANI Vs. S.SIVARAMAN
|
January 29, 2018 |
|
KALAIVANI Vs. THE STATE
|
June 22, 2018 |
|
KALAIYARASI Vs. STATE OF TAMIL NADU
|
February 15, 2018 |
|
KALANITHI MARAN Vs. UNION OF INDIA
|
March 28, 2018 |
|
KALANITHI MARAN CHAIRMAN AND MANAGING DIRECTOR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
November 9, 2018 |
|
KALANJIYAM CUT PIECE Vs. KALANJIYAM TEXTILES
|
October 8, 2018 |
|
KALANJIYAM CUT PIECE Vs. KALANJIYAM DRESSES
|
October 1, 2018 |
|
KALANJIYAM CUT PIECE Vs. NEW KALANJIYAM READYMADE
|
February 12, 2018 |
|
KALANJIYAM CUT PIECE, REPRESENTED BY IT PARTNERS Vs. KALANZIAM TEX, REP BY ITS SOLE PROPRIETOR/PARTNERS
|
March 14, 2018 |
|
KALARANI Vs. D JEYAVEL
|
January 18, 2018 |
|
KALARANI Vs. DIRECTOR MINISTRY OF HOME AFFAIRS/GRIH MANTRALYA
|
July 10, 2018 |
|
KALAVATHI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
April 3, 2018 |
|
KALAVATHI Vs. STATE OF TAMIL NADU
|
February 5, 2018 |
|
KALAVATHY Vs. M R SIVASANKARAN
|
February 19, 2018 |
|
KALAVATHY Vs. DISTRICT EDUCATIONAL OFFICER AND OTHERS
|
June 8, 2018 |
|
KALAVATHY Vs. SWARNALATHA
|
December 20, 2018 |
|
KALAYARKOIL CO-OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. ARUMUGAM
|
September 25, 2018 |
|
KALEESHWARI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 1, 2018 |
|
KALEESUWARI REFINERY PRIVATE LIMITED Vs. KALYANI HOSPITAL, RADHAKRISHNANSALAI
|
August 10, 2018 |
|
KALEESUWARI REFINERY PRIVATE LIMITED, REPRESENTED BY ITS DIRECTOR K ASHOK KUMAR Vs. KARTHIKEYA TRADERS REPRESENTED BY ITS PROPRIETORS
|
March 22, 2018 |
|
KALEESUWARI REFINERY PRIVATE LIMITED, REPRESENTED BY ITS DIRECTOR K ASHOK KUMAR Vs. VVV ANANDHAM & SONS, REPRESENTED BY ITS CHAIRMAN
|
March 23, 2018 |
|
KALEESUWARI REFINERY PVT LTD Vs. S N R DHALL MILL
|
October 8, 2018 |
|
KALEESWARAN Vs. S SIVASUBRAMANIAN
|
March 19, 2018 |
|
KALI AERATED WATER WORKS (P) LTD. Vs. SUPERINTENDENT OF GST & CENTRAL EXCISE
|
March 5, 2018 |
|
KALIAMMAL Vs. PURUSHOTHAMAN
|
July 17, 2018 |
|
KALIAMMAL PART-TIME SWEEPER Vs. COMMISSIONER, ADI DRAVIDA WELFARE DEPARTMENT
|
March 5, 2018 |
|
KALIAMURTHY Vs. VENKATESWARAN
|
July 23, 2018 |
|
KALIANNA GOUNDER Vs. MUTHUCHAMY
|
March 5, 2018 |
|
KALIAPPA GOUNDER Vs. M VELUSAMY
|
September 11, 2018 |
|
KALIDOS EDUCATIONAL TRUST Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT
|
March 14, 2018 |
|
KALIDOSS Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 23, 2018 |
|
KALIGA RAJA ALIAS KALIVARADHAN Vs. VAIDYANATHAN
|
January 4, 2018 |
|
KALIMUTHU Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 28, 2018 |
|
KALIMUTHU Vs. STATE REP BY ASSISTANT COMMISSIONER OF POLICE
|
August 30, 2018 |
|
KALIMUTHU Vs. STATE OF TAMIL NADU REPRESENTED BY ITS INSPECTOR OF POLICE
|
August 14, 2018 |
|
KALIRAJ Vs. STATE REPRESENTED BY ASSISTANT SUPERINTENDENT OF POLICE
|
March 17, 2018 |
|
KALIRAJ Vs. INSPECTOR OF POLICE, PATTIVEERANPATTI POLICE STATION
|
April 9, 2018 |
|
KALISWARI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
|
April 4, 2018 |
|
KALIYAMMAL Vs. PALANIYAMMAL AND OTHERS
|
March 28, 2018 |
|
KALIYAMMAL Vs. ARUMUGHAM
|
March 21, 2018 |
|
KALIYAMOORTHY @ AYYAR Vs. STATE OF TAMIL NADU AND OTHERS
|
March 2, 2018 |
|
KALIYAMURTHY (DECEASED) Vs. RAMAKRISHNAN HIGH SCHOOL, KONDANDAPURAM
|
June 28, 2018 |
|
KALIYAPERUMAL Vs. SENTHILVEL
|
February 21, 2018 |
|
KALIYAPERUMAL Vs. ASSOCIATED TRANSPORT COMPANY, ROYAPURAM
|
April 23, 2018 |
|
KALIYAPERUMAL (DECEASED) Vs. VADIVEL PADAYACHI
|
August 28, 2018 |
|
KALIYAPPAN Vs. STATE
|
March 27, 2018 |
|
KALKI SHIPPING ASSOCIATES-VIII Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
December 18, 2018 |
|
KALLAMARATHI Vs. RAJAMANI AND OTHERS
|
March 27, 2018 |
|
KALLANKONDAN Vs. INSPECTOR OF POLICE
|
April 2, 2018 |
|
KALLIAPPAN Vs. MARAPPA GOUNDER (DECEASED)
|
March 14, 2018 |
|
KALPANA Vs. THE STATE OF TAMIL NADU
|
July 27, 2018 |
|
KALUVAN Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHERS
|
June 6, 2018 |
|
KALUVAYAMMAL Vs. PERUMAL
|
June 20, 2018 |
|
KALVIKKOTTAI CHRISTIAN HIGH SCHOOL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION AND OTHERS
|
March 1, 2018 |
|
KALYAN MOHAN AND OTHERS Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL AT CHENNAI, ETHIRAJ SALAI AND OTHERS
|
March 26, 2018 |
|
KALYANASUNDARAM Vs. S. RAMANATHAN AND ANOTHER
|
June 14, 2018 |
|
KALYANASUNDARAM Vs. INSPECTOR OF POLICE, OOMATCHIKULAM POLICE STATION
|
August 29, 2018 |
|
KALYANI Vs. STATE OF TAMIL NADU AND OTHERS
|
March 2, 2018 |
|
KALYANI AMMAL Vs. VINAYAGA SUNDARAM PILLAI
|
September 7, 2018 |
|
KALYANI SANTHANAM Vs. INCOME TAX OFFICER
|
October 10, 2018 |
|
KAMACHI INDUSTRIES LTD REPRESENTED BY ITS OFFICE EXECUTIVE LEGAL Vs. GEETHA SAI ENERGY SOLUTION PVT LTD
|
September 24, 2018 |
|
KAMAKOTI AND KAMAKOTI Vs. BANK OF BARODA
|
April 6, 2018 |
|
KAMAKSHI Vs. KARPAGAM
|
September 28, 2018 |
|
KAMAKSHI MEMORIAL HOSPITALS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE, OFFICE OF THE COMMISSIONER OF CENTRAL EXCISE, CHENNAI IV COMMISSIONERATE AND ORS.
|
November 16, 2018 |
|
KAMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
March 2, 2018 |
|
KAMAL Vs. AUTHORISED OFFICER, CENTRAL BANK OF INDIA
|
June 25, 2018 |
|
KAMALA Vs. PARVATHI (DIED)
|
October 8, 2018 |
|
KAMALA Vs. SIDDHA GOUNDER
|
July 12, 2018 |
|
KAMALA ALIAS KAMATCHI Vs. LOGAIYYA
|
March 5, 2018 |
|
KAMALA AND OTHER Vs. SUGUNA
|
June 5, 2018 |
|
KAMALA BAI Vs. STATE
|
January 18, 2018 |
|
KAMALA MUTHIAH Vs. ARTI MEENAKSHI MUTHIAH
|
June 25, 2018 |
|
KAMALAKANNAN Vs. HOME SECRETARY
|
March 13, 2018 |
|
KAMALAM Vs. MURUGANRAJ
|
October 11, 2018 |
|
KAMALAM Vs. GIRI
|
August 16, 2018 |
|
KAMALAMMAL AND OTHERS Vs. S. RAMESH
|
March 2, 2018 |
|
KAMALASEKARAN Vs. STATE, REP BY INSPECTOR OF POLICE
|
August 2, 2018 |
|
KAMALESAN Vs. PRAKASAM & ORS.
|
March 20, 2018 |
|
KAMARAJ Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 3, 2018 |
|
KAMARDEEN AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
March 27, 2018 |
|
KAMARUNNISSHAL BEGUM Vs. S A SHAJAHAN ALI
|
April 9, 2018 |
|
KAMATCHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, STATE OF TAMIL NADU AND OTHERS
|
June 20, 2018 |
|
KAMATCHI Vs. SECRETARY TO GOVERNMENT
|
January 3, 2018 |
|
KAMATCHI Vs. P KANDASAMY
|
September 19, 2018 |
|
KAMATCHI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
|
June 20, 2018 |
|
KAMATCHI AMMAL Vs. VAJRAVELU GOUNDER(DECEASED)
|
March 28, 2018 |
|
KAMATCHI GOUNDER Vs. A THANGASAMY
|
August 29, 2018 |
|
KAMEETHA BEEVI(DIED) Vs. S MEENAKSHI AMMAL(DIED)
|
January 2, 2018 |
|
KAMILA BANU Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
August 24, 2018 |
|
KAMLA VERMA AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
April 2, 2018 |
|
KANAGAM Vs. SAMUEL NADAR (DIED) AND ORS.
|
March 20, 2018 |
|
KANAGAMPUJAM Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 22, 2018 |
|
KANAGARAJ Vs. STATE OF TAMIL NADU AND ORS.
|
July 13, 2018 |
|
KANAGARAJ Vs. INSPECTOR OF POLICE
|
March 13, 2018 |
|
KANAGASABAPATHI Vs. P DHANASEKARAN
|
October 5, 2018 |
|
KANAKA AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
August 21, 2018 |
|
KANAKAMMAL(DIED) Vs. S VENGAPPAN
|
August 21, 2018 |
|
KANAKARAJ (DECEASED) Vs. SUPERINTENDENT OF POLICE
|
June 22, 2018 |
|
KANAKKAN Vs. STATE BY INSPECTOR OF POLICE
|
June 18, 2018 |
|
KANCHANA DHEVI Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, SCHOOL EDUCATION
|
September 28, 2018 |
|
KANCHIRAJ @ KANGEYARAJ Vs. PAPPATHI
|
August 2, 2018 |
|
KANDAN @ KANDASAMY Vs. STATE OF TAMIL NADU
|
March 21, 2018 |
|
KANDASAMY Vs. DISTRICT COLLECTOR
|
March 21, 2018 |
|
KANDASAMY Vs. DISTRICT COLLECTOR
|
January 3, 2018 |
|
KANDASAMY Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT AND OTHERS
|
July 17, 2018 |
|
KANDASAMY Vs. THE SUPERINTENDENT OF POLICE, SUBRAMANIYAPURAM AND OTHERS
|
July 13, 2018 |
|
KANDASAMY Vs. STATE BYINSPECTOR OF POLICE
|
June 25, 2018 |
|
KANDASAMY Vs. SATHISHKUMAR
|
April 9, 2018 |
|
KANDASAMY Vs. P M SUBRAMANIAM
|
July 3, 2018 |
|
KANDASAMY Vs. H SAVITHIRI
|
August 10, 2018 |
|
KANDASAMY ALIAS KANDAN Vs. PITCHAI
|
October 11, 2018 |
|
KANDASAMY AND KOMARASAMY AND OTHERS Vs. VALLIAMMAL, SENGOTTUVELAPPAN, K. PALANIVELU, SOMASUNDARAM AND KUPPAYEEAMMAL AND OTHERS
|
February 20, 2018 |
|
KANDASAMY GOUNDER Vs. AMMAPATTI MUTHARAIYAR
|
February 28, 2018 |
|
KANDASAMY KONAR Vs. KARUPPASAMY
|
July 17, 2018 |
|
KANDASAMY NAICKER Vs. PAULRAJ (DIED)
|
June 18, 2018 |
|
KANDASAMY THEVAR Vs. DISTRICT COLLECTOR
|
February 12, 2018 |
|
KANDHAN BHARAT GAS SERVICE, REP BY ITS PARTNER Vs. CO-ORDINATION OF CONSUMER ASSOCIATION
|
April 24, 2018 |
|
KANDHASAMY Vs. VENKATACHALAM AND OTHERS
|
January 23, 2018 |
|
KANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, STATE OF TAMIL NADU AND OTHERS
|
February 1, 2018 |
|
KANIMOZHI Vs. DAY N DAY SERVICE (P) LTD
|
February 20, 2018 |
|
KANIMOZHI Vs. STATE OF TAMIL NADU & ORS.
|
January 22, 2018 |
|
KANIMOZHI KARUNANIDHI Vs. THIRU P VARADARAJAN DIRECTOR & PUBLISHER
|
May 16, 2018 |
|
KANIMOZHI MATHI Vs. THE PRINCIPAL SECRETARY, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT AND OTHERS
|
March 23, 2018 |
|
KANMANI ANITHA Vs. TAHSILDAR, THOVALAI TALUK
|
October 5, 2018 |
|
KANMURU RAGHU RAMA KRISHNA RAJU Vs. TRIMEX INDUSTRIES PRIVATE LIMITED
|
July 19, 2018 |
|
KANNADASAN Vs. STATE OF TAMIL NADU
|
January 2, 2018 |
|
KANNADASAN Vs. STATE REP BY INSPECTOR OF POLICE
|
March 22, 2018 |
|
KANNAGI Vs. SANGANI DURGA PRASAD
|
April 18, 2018 |
|
KANNAGI Vs. DISTRICT COLLECTOR
|
February 7, 2018 |
|
KANNAIYA KUMAR Vs. THE STATE OF TAMIL NADU, REPD BY THE CHIEF ENGINEER ( PERSONNEL)
|
November 20, 2018 |
|
KANNAIYAH NAIDU POWER OF ATTORNEY HOLDER OF M NEHRU Vs. R VIJAYAKUMAR
|
October 30, 2018 |
|
KANNAIYAN Vs. MOHAMED SHERIFF
|
February 20, 2018 |
|
KANNAKI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
June 22, 2018 |
|
KANNAN Vs. STATE
|
February 5, 2018 |
|
KANNAN Vs. K. SELVAM AND OTHER
|
August 28, 2018 |
|
KANNAN Vs. A. PALANISAMY
|
August 23, 2018 |
|
KANNAN Vs. MANAGEMENT, MEENA ADVERTISERS AND U-MATRIC VIDEO STUDIO
|
July 2, 2018 |
|
KANNAN Vs. STATE OF TAMIL NADU
|
February 1, 2018 |
|
KANNAN Vs. STATE BY INSPECTOR OF POLICE
|
September 7, 2018 |
|
KANNAN Vs. RAJA
|
February 22, 2018 |
|
KANNAN Vs. COMMISSIONER
|
February 13, 2018 |
|
KANNAN Vs. VENKATACHALAM
|
April 3, 2018 |
|
KANNAN Vs. VENKATACHALAM
|
April 4, 2018 |
|
KANNAN Vs. CHENGALVARAYA PILLAI
|
April 19, 2018 |
|
KANNAN Vs. SHEIKH ALAVUDHIN(DECEASED)
|
March 23, 2018 |
|
KANNAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, FORESTS AND FISHERIES DEPARTMENT
|
June 20, 2018 |
|
KANNAN Vs. STATE REP. BY
|
February 7, 2018 |
|
KANNAN Vs. THANGAPANDIAN AND OTHERS
|
June 18, 2018 |
|
KANNAN Vs. S.M. NOOR MOHAMED
|
September 3, 2018 |
|
KANNAN AND ANR. Vs. INSPECTOR OF POLICE, THIRUMANGALAM AND ORS.
|
April 16, 2018 |
|
KANNAPPAN Vs. J RAMANATHAN
|
March 20, 2018 |
|
KANNAPPAN IRON AND STEEL COMPANY PVT LTD Vs. SECRETARY-CUM-COMMISSIONER RURAL DEVELOPMENT DEPARTMENT
|
February 13, 2018 |
|
KANNI UVARAJ Vs. POORLIYA MOBILES WORLD AND ELECTRONICS
|
September 18, 2018 |
|
KANNIAMMAL Vs. C. BOOPATHY AND ORS.
|
March 7, 2018 |
|
KANNIAPPAN Vs. PACHAIYAMMAL
|
February 13, 2018 |
|
KANNIGA Vs. STATE OF TAMIL NADU AND OTHERS
|
January 31, 2018 |
|
KANNIYAMMAL Vs. THE STATE OF TAMIL NADU
|
January 18, 2018 |
|
KANPUR TRADING CO , BY ITS PROPRIETOR MOHAMMED QAMAR Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
April 16, 2018 |
|
KANTHAIAH Vs. STATE OF TAMIL NADU AND OTHERS
|
January 19, 2018 |
|
KAPPIL ALIAS KESAVAN Vs. VAIYAPURI
|
August 27, 2018 |
|
KARAIKAL PORT PVT LTD Vs. MARG LIMITED (FORMERLY MARG CONSTRUCTIONS LIMITED)
|
August 6, 2018 |
|
KARAIPANGUDARS OF PANDARAVADAI VILLAGE REPRESENTED BY E K P M JAVUKAR ALI, P A ABDUL RAHMAN Vs. MARIAMMAN KOIL AT PUNAINALLUR
|
September 28, 2018 |
|
KARAL MARKS Vs. STATE REP BY INSPECTOR OF POLICE
|
October 23, 2018 |
|
KARAN ORES & SPECIALS Vs. ENDEKA CERAMIC INDIA PVT , LTD
|
August 6, 2018 |
|
KARANEESWARAR DEVASTHANAM REP BY ITS EXECUTIVE OFFICER Vs. K L DURAIRAJ
|
February 15, 2018 |
|
KARANSINGH NARSINGH HAJARQ Vs. M/S.KOTAK MAHINDRA PVT. LTD.
|
July 23, 2018 |
|
KARIKADAI BALU @ BALUCHAMY Vs. H M D KHAN
|
July 30, 2018 |
|
KARISMAA FOUNDATIONS PRIVATE LIMITED Vs. S & P FOUNDATION LIMITED
|
March 19, 2018 |
|
KARMAVEERAR KAMARAJAR SECTION WRITERS PROGRESSIVE ASSOCIATION Vs. CHIEF ELECTORAL OFFICER & PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC (ELECTIONS V) DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
|
July 3, 2018 |
|
KARMEGAM Vs. THE CHIEF SECRETARY TO THE GOVERNMENT SECRETARIAT AND OTHERS
|
July 10, 2018 |
|
KARNA & ORS. Vs. M. JOTHISORUPAN
|
April 5, 2018 |
|
KARNAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, SINDUPATTI POLICE STATION
|
June 20, 2018 |
|
KARNATAKA POWER CORPORATION LIMITED Vs. CUSTOMS COMMISSIONER AND OTHER
|
August 29, 2018 |
|
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. LILLY
|
July 27, 2018 |
|
KARNATAKA WIRE AND METAL CORPORATION Vs. KEMPEGOWDA AND ORS.
|
January 23, 2018 |
|
KARPAGA GANAPATHI TEXTILE PROCESS PRIVATE LIMITED Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, SUB
|
January 3, 2018 |
|
KARPAGAM Vs. TULASIDOSS
|
February 21, 2018 |
|
KARPAGAM AND ORS. Vs. VELLACHI AND ORS.
|
March 16, 2018 |
|
KARPAGAMMAL (DECEASED) Vs. DISTRICT COLLECTOR, THIRUVALLUR DISTRICT
|
July 31, 2018 |
|
KARPAGAVALLI Vs. S R GANI
|
April 20, 2018 |
|
KARTHEESAN @ KARTHI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 22, 2018 |
|
KARTHI @ KARTHIKEYAN Vs. STATE OF TAMIL NADU AND OTHER
|
January 30, 2018 |
|
KARTHICK Vs. STATE BY INSPECTOR OF POLICE
|
October 9, 2018 |
|
KARTHICK Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE(XIV) DEPARTMENT, CHENNAI AND OTHERS
|
March 27, 2018 |
|
KARTHICK Vs. IRUDAYARAJ
|
June 25, 2018 |
|
KARTHICK @ KARTHEESWARAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 5, 2018 |
|
KARTHICK RAJA Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 31, 2018 |
|
KARTHIK Vs. STATE REP. BY
|
January 19, 2018 |
|
KARTHIK @ AGORI KARTHIK Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 7, 2018 |
|
KARTHIK SADASIVAM Vs. GOVERNMENT OF INDIA
|
March 9, 2018 |
|
KARTHIK V R THONDAIMAN Vs. R M KARTHIKEYAN
|
September 4, 2018 |
|
KARTHIKEYAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
July 11, 2018 |
|
KARTHIKEYAN Vs. THANGAMANI
|
April 27, 2018 |
|
KARTHIKEYAN Vs. SEKAR
|
March 16, 2018 |
|
KARTHIKEYAN Vs. C REVATHI
|
July 9, 2018 |
|
KARTI P CHIDAMBARAM Vs. BUREAU OF IMMIGRATION, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA
|
July 23, 2018 |
|
KARUMALAI Vs. JAYALAKSHMI
|
July 12, 2018 |
|
KARUNAKARAN Vs. STATE REP BY INSPECTOR OF POLICE
|
March 16, 2018 |
|
KARUNAKARAN Vs. M P NALLATHAMBI
|
February 16, 2018 |
|
KARUNANIDHI Vs. THE STATE
|
July 25, 2018 |
|
KARUPAYEE Vs. MANTHIRI PANDIAN
|
March 9, 2018 |
|
KARUPI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
July 19, 2018 |
|
KARUPPAIAH Vs. DEPUTY SUPERINTENDENT OF POLICE AND OTHERS
|
August 1, 2018 |
|
KARUPPAIAH Vs. SECRETARY TO GOVERNMENT
|
January 22, 2018 |
|
KARUPPAIAH Vs. DEPUTY SUPERINTENDENT OF POLICE, THIRUPPATHUR, SIVAGANGAI DISTRICT
|
June 21, 2018 |
|
KARUPPAIYAN Vs. STATE REP BY INSPECTOR OF POLICE, THIRUCHIDRAMPALAM POLICE STATION
|
June 7, 2018 |
|
KARUPPAL Vs. C T DHANASEKAR
|
September 17, 2018 |
|
KARUPPANASAMY Vs. SARASWATHY
|
April 18, 2018 |
|
KARUPPANNA UDAYAR Vs. ARULMIGU VENKATARAMANASAMY @ KRISHNASWAMI THIRUKOIL
|
August 27, 2018 |
|
KARUPPASAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT & ORS.
|
March 14, 2018 |
|
KARUPPASAMY Vs. STATE OF TAMIL NADU AND OTHERS
|
April 16, 2018 |
|
KARUPPASAMY Vs. N SANJEEVI
|
March 14, 2018 |
|
KARUPPASAMY Vs. THIRU KANAGARAJ
|
October 10, 2018 |
|
KARUPPASAMY Vs. STATE REPRESENTED BY ITS DEPUTY SUPERINTENDENT OF POLICE
|
August 27, 2018 |
|
KARUPPASAMY Vs. THE SUPERINTENDENT OF POLICE AND OTHER
|
July 6, 2018 |
|
KARUPPAYAMMAL Vs. THIRUMALAI GOUNDER
|
September 6, 2018 |
|
KARUPPIAH Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 2, 2018 |
|
KARUPPUSAMY Vs. STATE
|
May 2, 2018 |
|
KARUR MURALI Vs. PUBLIC PROSECUTOR THOOTHUKUDI DISTRICT
|
October 4, 2018 |
|
KASI (DIED) AND OTHERS Vs. SELVI AND OTHERS
|
April 12, 2018 |
|
KASIAMMAL Vs. KUPPUSAMY
|
February 8, 2018 |
|
KASILINGAM Vs. PERIYANAYAGAM
|
August 28, 2018 |
|
KASINATHAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION, KANCHIPURAM
|
June 5, 2018 |
|
KASINATHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 10, 2018 |
|
KASIRAJAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, PERAIYUR SUB DIVISION, T KALLUPATTI POLICE STATION
|
August 27, 2018 |
|
KASTHURI Vs. BABY
|
June 19, 2018 |
|
KASTHURI AMMAL Vs. USHA D/O VINAYAGAM
|
October 4, 2018 |
|
KATHAVARAYAN (DECEASED) AND OTHERS Vs. RAMU AND OTHERS
|
February 27, 2018 |
|
KATHIJA BI Vs. SHAKILA BANU
|
July 3, 2018 |
|
KATHIJAMMAL @ MAIMOONAMMAL Vs. STATE REP BY DISTRICT COLLECTOR, PUDUKOTTAI, PUDUKOTTAI DISTRICT
|
June 21, 2018 |
|
KATHIJAMMAL @ MAIMOONAMMAL Vs. STATE AND OTHERS
|
February 8, 2018 |
|
KATHIRAPPAN Vs. N VIJYANTHIMALA
|
October 23, 2018 |
|
KATHIRAVAN Vs. STATE REP BY INSPECTOR OF POLICE
|
August 31, 2018 |
|
KATHIRESAN Vs. THE STATE OF TAMIL NADU
|
June 20, 2018 |
|
KATTAIYAN @ ARUMUGAM Vs. STATE BY REP BY ITS INSPECTOR OF POLICE
|
August 11, 2018 |
|
KATTURAJA Vs. SUB DIVISIONAL MAGISTRATE CUM ASSISTANT COLLECTOR
|
January 22, 2018 |
|
KAVERI GAS POWER LIMITED Vs. M/S MADURA COATS PVT. LTD. AND OTHERS
|
March 15, 2018 |
|
KAVI @ KAVIKUMAR Vs. INSPECTOR OF POLICE, GUDUVANCHERRY POLICE STATION, GUDUVANCHERRY, KANCHEEPURAM DISTRICT
|
February 22, 2018 |
|
KAVIARASAN Vs. STATE OF TAMIL NADU, REP BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
|
March 28, 2018 |
|
KAVIARASI Vs. ILANGOVAN
|
June 26, 2018 |
|
KAVITA PRASAD ALURU Vs. REDINGTON (INDIA) LTD REP BY M SUNDARARAJAN
|
July 18, 2018 |
|
KAVITHA Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
January 13, 2018 |
|
KAVITHA Vs. K SUNDARARAJ
|
October 24, 2018 |
|
KAVITHA Vs. V NAGARAJAN @ BALASUBRAMANIAM
|
July 31, 2018 |
|
KAVITHA Vs. STATE OF TAMIL NADU REP. BY
|
February 22, 2018 |
|
KAVITHA Vs. THE SUPERINTENDENT OF POLICE AND ANOTHERS
|
March 13, 2018 |
|
KAVITHA Vs. SENTHILKUMAR
|
July 25, 2018 |
|
KAVITHA VELMURUGAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION & EXCISE DEPARTMENT
|
June 21, 2018 |
|
KAYAMBU (DIED) Vs. ATHI NARAYANAN SERVAI
|
July 30, 2018 |
|
KEDARA GOWRI NONBU COMMITTEE, REPRESENTED BY ITS PRESIDENT Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT
|
July 20, 2018 |
|
KELKIAH (DIED) Vs. SELVI
|
September 25, 2018 |
|
KENDRIYA VIHAR II APARTMENT OWNERS WELFARE ASSOCIATION Vs. CENTRAL GOVERNMENT EMPLOYEES WELFARE HOUSING ORGANIZATION
|
July 30, 2018 |
|
KERALA JEWELLERS Vs. V NARAYANAN
|
April 3, 2018 |
|
KESAVAN Vs. AYYAVOO
|
February 16, 2018 |
|
KESAVAN Vs. STATION HOUSE OFFICER
|
December 18, 2018 |
|
KESAVAN Vs. JEYAM
|
July 25, 2018 |
|
KESAVAN Vs. ADDITIONAL DIRECTOR GENERAL OF PRISONS
|
June 20, 2018 |
|
KESELET Vs. SATHANANTHAN
|
July 5, 2018 |
|
KGS CONSTRUCTIONS LTD Vs. STATCO INFRAPROJECTS PVT LTD REP BY MANOJ SHETH
|
January 2, 2018 |
|
KGS ENGINEERING LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION
|
May 3, 2018 |
|
KHANDELWAL STEEL & TUBE TRADERS Vs. INCOME TAX OFFICER, WARD IX (3), CHENNAI
|
June 4, 2018 |
|
KHEC TECHNOLOGIES (INDIA) PVT LTD Vs. R S GOWRISHANKAR
|
August 23, 2018 |
|
KHUSBHU Vs. INSPECTOR OF POLICE AND OTHER
|
June 6, 2018 |
|
KINFOTECH PRIVATE LIMITED Vs. REDINGTON (INDIA) LTD
|
June 18, 2018 |
|
KING BELL APPARELS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2018 |
|
KING COLLEGE OF TECHNOLOGY (KCT) Vs. THE REGISTRAR, ANNA UNIVERSITY, GUINDY, CHENNAI 600 025 & ORS.
|
July 10, 2018 |
|
KING OF KINGS MATRICULATION SCHOOL AND OTHERS Vs. DIRECTOR OF MATRICULATION SCHOOLS AND OTHER
|
March 5, 2018 |
|
KIRAN BAI Vs. DISTRICT COLLECTOR
|
January 9, 2018 |
|
KIRUBANITHI AND OTHER Vs. SARDHA
|
March 13, 2018 |
|
KISHORE KUMAR Vs. COMMISSIONER COMMERCIAL TAX DEPARTMENT EZHILAHAM
|
February 15, 2018 |
|
KITTAMMAL Vs. VELUSAMY
|
July 2, 2018 |
|
KITTU Vs. COMMISSIONER OF POLICE AND OTHERS
|
September 6, 2018 |
|
KNITWIN INTERNATIONAL Vs. DEPUTY COMMR. OF CUSTOMS, ICD, TIRUPUR
|
January 23, 2018 |
|
KODAIKANAL VARTHAGARHAL SANGAM, (KODAIKANAL TRADERS SOCIETY) REP BY ITS SECRETARY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
March 16, 2018 |
|
KOKILA Vs. SECRETARY CO-OPERATIVE AGRICULTURAL BANK
|
September 25, 2018 |
|
KOKKU @ SADAIMUNIYAN Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
June 21, 2018 |
|
KOLANCHIAMMAL Vs. RAMAR
|
February 21, 2018 |
|
KOLANTHAN Vs. LAKSHMI
|
February 20, 2018 |
|
KOLUMBUS Vs. DIRECTOR GENERAL OF POLICE, MYLAPORE, CHENNAI
|
July 9, 2018 |
|
KOMALA W/O RAMESH Vs. SECRETARY TO GOVERNMENT
|
August 28, 2018 |
|
KOMBAIAH Vs. STATE OF TAMIL NADU AND OTHERS
|
June 14, 2018 |
|
KONAMBEDU GRAMMA POTHU NALLA SANGHAM AND OTHERS Vs. DISTRICT COLLECTOR, THIRUVALLUR DISTRICT AND OTHERS
|
July 26, 2018 |
|
KONDAPATTI ANIL KUMAR Vs. STATE
|
July 25, 2018 |
|
KONDAPPAN Vs. FOREST RANGER
|
August 20, 2018 |
|
KOTAGIRI LODGES Vs. ASSISTANT DIRECTOR OF TOWN PANCHAYAT AND PLANNING AND ANOTHER
|
January 25, 2018 |
|
KOTHANDAM Vs. VASANTHA
|
January 3, 2018 |
|
KOTHANDAN Vs. DURAIRAJAN
|
March 26, 2018 |
|
KOTHANDAPANI Vs. SUBRAMANIAM
|
February 12, 2018 |
|
KOTHANDAPANI Vs. CHELLAMMAL
|
October 10, 2018 |
|
KOTHARI INDUSTRIAL CORPORATION LIMITED Vs. HDFC BANK LIMITED REPRESENTED BY ITS GENERAL MANAGER
|
March 7, 2018 |
|
KOTTAI G NAGAYYAN Vs. CHIEF CONTROLLING REVENUE OFFICER AND INSPECTOR GENERAL OF REGISTRATION
|
January 29, 2018 |
|
KOUSIKA SUNDARESAN Vs. ANANTHARAMAN KAUSIK
|
April 9, 2018 |
|
KOVAI MEDICAL CENTRE RESEARCH & EDUCATIONAL TRUST Vs. EXECUTIVE OFFICER, KALAPATTI TOWN PANCHAYAT
|
July 26, 2018 |
|
KOVAIYAN Vs. STATE
|
August 7, 2018 |
|
KOYA & COMPANY CONSTRUCTION LIMITED Vs. CHIEF ENGINEER TWAD BOARD
|
August 29, 2018 |
|
KOYA MOIDEEN AND OTHERS Vs. THE DISTRICT FOREST OFFICER GUDALUR DIVISION, GUDALUR AND OTHERS
|
January 3, 2018 |
|
KRANCHY FOOD PRODUCTS Vs. PONDICHERRY INDUSTRIAL PROMOION DEVELOPMENT AND INVESTMENT CORPORATION
|
February 14, 2018 |
|
KRIPA SEKARAN Vs. M. ARUNACHALAM
|
January 12, 2018 |
|
KRISHNA ENTERPRISES REP BY ITS PROPRIETOR K S KANNAN Vs. COMMERCIAL TAX OFFICER
|
August 30, 2018 |
|
KRISHNA PADAYACHI Vs. GOVINDARAJALU CHETTIAR
|
June 25, 2018 |
|
KRISHNA REDDIAR Vs. N SEENU @ SIVASUBRAMANIAN
|
July 13, 2018 |
|
KRISHNA REDDY Vs. R PERUMALSWAMI (DECEASED)
|
August 1, 2018 |
|
KRISHNABAI @ KRISHNAMURTHY Vs. STATE
|
June 8, 2018 |
|
KRISHNAKUMAR Vs. STATE OF TAMIL NADU
|
August 21, 2018 |
|
KRISHNAMACHARI RAMU Vs. SRINIVASA RAJA
|
June 14, 2018 |
|
KRISHNAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 26, 2018 |
|
KRISHNAMMAL Vs. SAHADEVAN
|
April 23, 2018 |
|
KRISHNAMMAL Vs. SARASAM
|
October 11, 2018 |
|
KRISHNAMMAL @ GNANAMANI Vs. TAMILMANI
|
March 26, 2018 |
|
KRISHNAMOORTHY Vs. PRESIDING OFFICER
|
January 23, 2018 |
|
KRISHNAMOORTHY Vs. STATE
|
July 26, 2018 |
|
KRISHNAMOORTHY Vs. M KALIYAPERUMAL
|
September 3, 2018 |
|
KRISHNAMOORTHY Vs. VEERABADRA GRAMINI
|
December 10, 2018 |
|
KRISHNAMURTHY Vs. DISTRICT COLLECTOR, PUDUCHERRY AND OTHERS
|
June 11, 2018 |
|
KRISHNAMURTHY Vs. SUPERINTENDENT OF POLICE, O/O THE SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT AND ORS.
|
March 15, 2018 |
|
KRISHNAN Vs. STATE BY INSPECTOR OF POLICE
|
October 12, 2018 |
|
KRISHNAN (DIED) Vs. NALLENDRAN
|
October 5, 2018 |
|
KRISHNAN (DIED) CHENNAIYAN AND OTHERS Vs. PONNI (DIED) AND OTHERS
|
January 23, 2018 |
|
KRISHNARAJ Vs. N RADHAKRISHNAN
|
February 21, 2018 |
|
KRISHNASAMY Vs. P.P. KARUPPAIAH (DIED) AND OTHERS
|
March 9, 2018 |
|
KRISHNASAMY Vs. A VALLIAMMAL
|
October 25, 2018 |
|
KRISHNASAMY Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT AND OTHERS
|
July 24, 2018 |
|
KRISHNASAMY CHETTIAR AND ORS. Vs. VELU ODAYAR (DIED) AND ORS.
|
June 6, 2018 |
|
KRISHNASAMY GOUNDER Vs. SHANMUGHAM
|
February 14, 2018 |
|
KRISHNAVENI Vs. VIJAYA
|
March 13, 2018 |
|
KRISP LABORATORIES PVT LTD. Vs. COMMISSIONER CORPORATION OF GREATER CHENNAI AND OTHERS
|
April 26, 2018 |
|
KUGAN Vs. STATE OF TAMIL NADU AND ANOTHER
|
February 2, 2018 |
|
KULAIYA GOUNDER Vs. KANDASAMY
|
April 18, 2018 |
|
KULANDAIVEL GOUNDER Vs. K VALARMATHI
|
October 22, 2018 |
|
KULANDHAI ALIAS SAVARIMUTHU Vs. INSPECTOR OF POLICE
|
September 12, 2018 |
|
KULANTHAIAMMAL Vs. SUBBIAH
|
June 4, 2018 |
|
KULLAMMAL (DIED) Vs. MUNUSAMY
|
September 28, 2018 |
|
KULLAN Vs. GOVINDASAMY
|
February 21, 2018 |
|
KULUMAIYAN Vs. ANGALAN
|
September 26, 2018 |
|
KULWINDER SINGH MANKU Vs. N JAISHANKAR
|
February 22, 2018 |
|
KUMAR Vs. STATE REP BY INSPECTOR OF POLICE
|
July 19, 2018 |
|
KUMAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 10, 2018 |
|
KUMAR Vs. MURUGA KANNAN
|
July 10, 2018 |
|
KUMAR Vs. VEDAGIRI
|
July 9, 2018 |
|
KUMAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 10, 2018 |
|
KUMAR Vs. GOPAL
|
March 22, 2018 |
|
KUMAR @ KUMARRAJ Vs. SUPERINTENDENT OF POLICE ERODE DISTRICT
|
July 11, 2018 |
|
KUMAR @ MAYAKUMAR Vs. STATE BY INSPECTOR OF POLICE
|
December 10, 2018 |
|
KUMAR AGENCIES Vs. COMMERCIAL TAX OFFICER, RASIPURAM CIRCLE, SALEM
|
June 22, 2018 |
|
KUMAR AND ANOTHER Vs. STATE BANK OF INDIA
|
March 28, 2018 |
|
KUMAR S/O. RAJENDRAN Vs. THE STATE
|
February 1, 2018 |
|
KUMARAGIRI SPINNERS (P) LTD. & ORS. Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED & ORS.
|
April 28, 2018 |
|
KUMARAGURBARA SWAMIGAL MIDDLE SCHOOL Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY SCHOOL EDUCATION DEPARTMENT
|
August 16, 2018 |
|
KUMARAN HARDWARES Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
October 16, 2018 |
|
KUMARASAMY Vs. STATE REP BY INSPECTOR OF POLICE, SANKARI POLICE STATION
|
July 12, 2018 |
|
KUMARASAMY Vs. SUMATHI
|
August 10, 2018 |
|
KUMARASAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
|
April 12, 2018 |
|
KUMARASAMY GOUNDER Vs. S KRISHNAPRASAD
|
June 12, 2018 |
|
KUMARASWAMY GOUNDER Vs. KALAVATHY
|
December 14, 2018 |
|
KUMARAVEL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
January 17, 2018 |
|
KUMARI Vs. STATE OF TAMILNADU AND ANOTHER
|
March 9, 2018 |
|
KUMARI AMMAL Vs. KOKILAMBAL
|
January 12, 2018 |
|
KUMARRSS Vs. VARI CONSTRUCTION
|
April 17, 2018 |
|
KUMARU REDDIAR (DIED) Vs. COMMISSIONER H R &C E
|
September 7, 2018 |
|
KUMBAKONAM MUTUAL BENEFIT FUND LTD Vs. INDIAN BANK REP BY ITS MANAGER WEST MAMBALAM BRANCH
|
July 5, 2018 |
|
KUMUDAM PUBLICATIONS PRIVATE LIMITED REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR P VARADARAJAN Vs. A R PRABHU
|
July 12, 2018 |
|
KUMUTHA Vs. GOVERNMENT OF TAMIL NADU AND OTHER
|
March 28, 2018 |
|
KUPPAMMAL Vs. S ARUN
|
June 13, 2018 |
|
KUPPAN Vs. STATE OF TAMIL NADU AND OTHERS
|
February 16, 2018 |
|
KUPPAN Vs. RAJENDRAN
|
June 12, 2018 |
|
KUPPANNA GOUNDER Vs. K PARAMESWARI
|
August 24, 2018 |
|
KUPPASWAMY NAIDU Vs. NEELAVATHI AMMAL
|
February 15, 2018 |
|
KUPPAYAMMAL (DIED) AND OTHERS Vs. JAYARAMAN AND OTHERS
|
March 5, 2018 |
|
KUPPU AMMAL Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION
|
October 9, 2018 |
|
KUPPU NAICKER AND OTHERS Vs. PANDURANGAN AND OTHERS
|
February 26, 2018 |
|
KUPPULAKSHMI Vs. SECRETARY TO GOVERNMENT
|
April 5, 2018 |
|
KUPPURAJ Vs. DHANDAPANI
|
January 2, 2018 |
|
KUPPUSAMI Vs. ALAMELU
|
February 9, 2018 |
|
KUPPUSAMY Vs. KUPPAYEE
|
April 5, 2018 |
|
KUPPUSAMY Vs. SPECIAL OFFICER, CIVIL COURT PUBLIC SERVANTS CO-OPERATIVE SOCIETY LTD
|
July 24, 2018 |
|
KUPPUSAMY (DECEASED) Vs. PANDU KONAR
|
July 26, 2018 |
|
KUPPUSAMY AND OTHERS Vs. ARUNMOZHI AND OTHERS
|
June 26, 2018 |
|
KURUNAI @ BALAJI Vs. STATE OF TAMIL NADU AND OTHERS
|
June 21, 2018 |
|
KURUNTHAPPAN @ CHANDRAN Vs. STATE OF TAMIL NADU
|
July 19, 2018 |
|
KUTHALINGAM NADAR Vs. STATE
|
December 19, 2018 |
|
KUTTIAPPAN @ RAJENDRAN Vs. STATE BY TAMIL NADU
|
July 27, 2018 |
|
KUTTIYAPPAN AND OTHERS Vs. ADDITIONAL CHIEF SECRETARY/COMMISSIONER, LAND ADMINISTRATION AND OTHERS
|
May 9, 2018 |
|
L & T INVESTMENT MANAGEMENT LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-1 EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 17, 2018 |
|
L . KATHAYEE AMMAL Vs. THE UNION OF INDIA, BY SECRETARY
|
November 12, 2018 |
|
L ANDREWS JAIKUMAR Vs. DHANALAKSHMI
|
September 20, 2018 |
|
L ANTHONY RAJ @ SOORAPULI Vs. STATE BY INSPECTOR OF POLICE
|
December 10, 2018 |
|
L BABY VIJAYA RANI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
April 12, 2018 |
|
L DHANASEKARAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
|
June 28, 2018 |
|
L GAJALAKSHMI Vs. D SATHISH KUMAR
|
September 28, 2018 |
|
L GOWTHAMAN Vs. G PADMINI
|
July 10, 2018 |
|
L J GANESAN Vs. MAHESWARI
|
September 25, 2018 |
|
L J VENGATESH Vs. SWAPNA SRIDHARAN
|
June 26, 2018 |
|
L JAIRAM PARWANI Vs. DEPUTY COMMISSIONER OF INCOME TAX, CITY CIRCLE VI(INV ) CHENNAI
|
April 9, 2018 |
|
L JAYANTHI Vs. SECRETARY TO GOVERNMENT TAMIL DEVELOPMENT AND INFORMATION (ADVERTISEMENT) DEPARTMENT
|
September 24, 2018 |
|
L JOSEPH RAJ Vs. GOVERNMENT OF TAMIL NADU
|
August 10, 2018 |
|
L K PRABAKARAN Vs. DISTRICT COLLECTOR, COLLECTORATE OFFICE
|
April 18, 2018 |
|
L K VENKAT ALIAS VENKATESAN L Vs. SECRETARY, UNION OF INDIA, MINISTRY OF HUMAN RESOURCE DEVELOPMENT
|
October 8, 2018 |
|
L KUMARASWAMY Vs. K SELLAKKUMAR
|
February 15, 2018 |
|
L LATHA Vs. R DURAISAMY
|
April 9, 2018 |
|
L M KRISHNASAMY NADAR Vs. R JAYAVEERAPANDIAN
|
April 3, 2018 |
|
L MOHAN Vs. SHAIK FAYAZ
|
March 2, 2018 |
|
L MOHANASUNDARAM Vs. JOINT DIRECTOR OF SCHOOL
|
January 3, 2018 |
|
L NAGARAJAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT
|
July 30, 2018 |
|
L NARAYANARAJ Vs. MEENAKSHIAMMAL POLYTECHNIC
|
April 9, 2018 |
|
L NETHAJI Vs. STATE OF TAMIL NADU
|
August 13, 2018 |
|
L NOEL RAJ Vs. SURESH
|
January 30, 2018 |
|
L PADMINI Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
|
February 21, 2018 |
|
L PRABHAKARAN Vs. DIRECTOR OF RURAL DEVELOPMENT AND PANCHAYAT RAJ
|
June 26, 2018 |
|
L R ARUN PRAKASH Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
|
February 5, 2018 |
|
L R N FINANCE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
April 9, 2018 |
|
L RAJESH Vs. SECRETARY TO GOVERNMENT MINICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
August 1, 2018 |
|
L RS OF DECEASED GNANASUNDARAM G MEENA Vs. SAKTHIVEL PROPRIETOR SAKTHIVEL ASSOCIATES
|
July 25, 2018 |
|
L SAIRAM Vs. A N MUTHUSAMY(DIED)
|
March 20, 2018 |
|
L SAMRAJ Vs. STATE BY INSPECTOR OF POLICE
|
September 5, 2018 |
|
L THANNASI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT, FORST ST GEORGE, CHENNAI
|
April 12, 2018 |
|
L. BHARATHI CHIDAMBARAM Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI AND OTHERS
|
July 26, 2018 |
|
L. GOPI Vs. M. RAJINI
|
February 26, 2018 |
|
L. JAMES JOTHIMANI Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT AND OTHER
|
April 24, 2018 |
|
L. KALYANI Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS
|
September 10, 2018 |
|
L. KANNAN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU (EDUCATION) ST. GEORGE FORT
|
February 7, 2018 |
|
L. KEERTHIKA AND OTHERS Vs. THE STATE OF TAMIL NADU
|
January 10, 2018 |
|
L. KRISHNAVENI AND OTHERS Vs. KANIYALAL TARACHAND AND OTHERS
|
March 2, 2018 |
|
L. KUMARASAMY Vs. GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY TO HOME DEPARTMEN AND ANOTHER
|
March 12, 2018 |
|
L. MUNIYANDY Vs. M. PATHAMUTHU SAHARA AND OTHERS
|
June 6, 2018 |
|
L. RAJAGOPAL AND ANOTHER Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU HOUSING BOARD AND ANOTHER
|
February 27, 2018 |
|
L. SARAVANAN Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
August 30, 2018 |
|
L. SELVAMANI Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
October 10, 2018 |
|
L. SRINIVASAN Vs. THE DIRECTOR OF RURAL DEVELOPMENT AND PANCHAYAT & ORS.
|
June 18, 2018 |
|
L. SRIRAM Vs. STATE OF TAMILNADU AND OTHERS
|
July 11, 2018 |
|
L. VIJAYAKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
|
February 14, 2018 |
|
L. VIKRAM Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF TAMILNADU AND OTHERS
|
January 23, 2018 |
|
L.K. SRIDHAR Vs. S. RAVICHANDRAN AND OTHERS
|
April 3, 2018 |
|
L.PANDIAN Vs. THE INSPECTOR OF POLICE, SUBRAMANIAPURAM POLICE STATION, MADURAI CITY
|
March 12, 2018 |
|
L.S.BHIKAM CHAND JAIN Vs. INCOME TAX OFFICER
|
November 13, 2018 |
|
LAAZAR Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT
|
April 20, 2018 |
|
LABONAR GOVINDASAMY (DECEASED) Vs. DHANALATCHOUMY @ RADJARATINAME (DECEASED)
|
December 21, 2018 |
|
LABOUR OFFICER (SOCIAL SECURITY SCHEME) Vs. TAMIL NADU AITUC KATTIDA THOZHILALAR SANGAM
|
April 2, 2018 |
|
LAILA @ LAILA KUMARI Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
|
March 1, 2018 |
|
LAKSHMAIAH Vs. THIMMARAYAPPA
|
February 14, 2018 |
|
LAKSHMANA GOUNDER (DECEASED) AND OTHERS Vs. GOVINDARAJAN
|
June 27, 2018 |
|
LAKSHMANA GOUNDER AND ANR. Vs. K. CHINNASAMY AND ORS.
|
January 10, 2018 |
|
LAKSHMANAN Vs. STATE, REP BY INSPECTOR OF POLICE
|
August 23, 2018 |
|
LAKSHMANAN Vs. DISTRICT COLLECTOR, KRISHNAGIRI
|
August 11, 2018 |
|
LAKSHMANAN Vs. INSPECTOR OF POLICE, CENTRAL CRIME POLICE STATION
|
August 2, 2018 |
|
LAKSHMANAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
March 16, 2018 |
|
LAKSHMI Vs. KARUPPAIAH
|
July 11, 2018 |
|
LAKSHMI Vs. LAKSHMIKANTHAN
|
June 25, 2018 |
|
LAKSHMI Vs. THE STATE OF TAMIL NADU
|
January 25, 2018 |
|
LAKSHMI Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPT. AND OTHERS
|
July 16, 2018 |
|
LAKSHMI Vs. STATE OF TAMIL NADU AND OTHERS
|
January 29, 2018 |
|
LAKSHMI Vs. NACHAMMAL
|
January 23, 2018 |
|
LAKSHMI Vs. STATE THROUGH INSPECTOR OF POLICE
|
January 23, 2018 |
|
LAKSHMI Vs. S RAVINDRAN
|
February 2, 2018 |
|
LAKSHMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 7, 2018 |
|
LAKSHMI Vs. THULUKANATHAMMAN TEMPLE
|
January 5, 2018 |
|
LAKSHMI Vs. GIRI BABU
|
October 10, 2018 |
|
LAKSHMI Vs. M R GANESAN
|
October 5, 2018 |
|
LAKSHMI Vs. K SELVARAJ
|
October 26, 2018 |
|
LAKSHMI Vs. UNIQUE INDUSTRIAL HANDLERS (P) LTD
|
September 14, 2018 |
|
LAKSHMI Vs. MANI KUMAR REDDY
|
April 3, 2018 |
|
LAKSHMI Vs. THE PRESIDING OFFICER, LABOUR COURT, SALEM
|
December 18, 2018 |
|
LAKSHMI Vs. R. VISWANATHAN
|
January 31, 2018 |
|
LAKSHMI AND ANR. Vs. GAJENDRAN AND ORS.
|
January 18, 2018 |
|
LAKSHMI AND ORS. Vs. SUBBIAH AND ORS.
|
July 19, 2018 |
|
LAKSHMI DALL MILL Vs. ASSTT. COMMISSIONER OF CUSTOMS (GROUP I), TUTICORIN
|
January 9, 2018 |
|
LAKSHMI FIRE WORKS, REP BY ITS PROP THIRU K PAULPANDY Vs. COMMISSIONER OF COMMERCIAL TAXES
|
August 14, 2018 |
|
LAKSHMI MOVIE MAKERS Vs. TRICHY SURIYA FILMS
|
March 5, 2018 |
|
LAKSHMI MURUGESAN, W/O MR. MURUGESAN Vs. INDIA GROWTH FUND AND OTHERS
|
March 15, 2018 |
|
LAKSHMI R Vs. RAVI
|
June 8, 2018 |
|
LAKSHMI SARASWATHI SPINTEX LTD REP BY ITS MANAGING DIRECTOR C S ADITYA PRAVEEN Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
February 5, 2018 |
|
LAKSHMI VILAS BANK Vs. JOINT COMMISSIONER OF INCOME TAX
|
October 11, 2018 |
|
LAKSHMI VILAS BANK LTD Vs. SUPREINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION
|
September 3, 2018 |
|
LAKSHMI VILAS BANK LTD MADRAS MAIN BRANCH Vs. AASISH & CO MADRAS SOLE PROPRIETOR MANOHARRAJ KANHARIA
|
February 9, 2018 |
|
LAKSHMI WARPING & SIZING Vs. COMMERCIAL TAX OFFICER
|
June 18, 2018 |
|
LAKSHMI, W/O KUMAR Vs. JOSEPH MATHEW
|
October 11, 2018 |
|
LAKSHMIAMMAL Vs. VELLADURAI
|
July 25, 2018 |
|
LAKSUMANAN Vs. INSPECTOR OF POLICE, VATHALAI POLICE STATION AND OTHERS
|
June 27, 2018 |
|
LALITH KUMAR JAIN AND ANOTHER Vs. THE COMMISSIONER GREATER CHENNAI CORPORATION AND OTHERS
|
June 26, 2018 |
|
LALITHA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION & EXCISE DEPARTMENT AND OTHER
|
March 19, 2018 |
|
LALITHA Vs. KAMALAM
|
March 7, 2018 |
|
LALITHA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 26, 2018 |
|
LALITHA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
March 19, 2018 |
|
LALITHA SANKARAN Vs. K KANTHAMMAL
|
July 23, 2018 |
|
LALY @ MANIKANDAN Vs. STATE THROUGH INSPECTOR OF POLICE, THIRUVIDAIMARUTHUR POLICE STATION
|
June 12, 2018 |
|
LANCOR HOLDINGS LTD REP BY ITS
MANAGING DIRECTOR R V SHEKAR Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT
|
November 22, 2018 |
|
LAND ACQUISITION OFFICER Vs. THIRU K KUPPU SAMY GOUNDER
|
April 28, 2018 |
|
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. RADHAKRISHNAN
|
August 28, 2018 |
|
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER, ARUPPUKOTTAI Vs. MARIYAMMAL
|
April 4, 2018 |
|
LAND ACQUISITION OFFICER, REVENUE DIVISIONAL OFFICER, KRISHNAGIRI Vs. P V PERIYASAMY
|
February 6, 2018 |
|
LARSEN & TOUBRO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 25, 2018 |
|
LARSEN & TOUBRO LTD Vs. PRESIDING OFFICER LABOUR COURT PUDUCHERRY AND OTHERS
|
February 8, 2018 |
|
LASER SOFT INFOSYSTEMS LTD Vs. INCOME TAX OFFICER
|
August 13, 2018 |
|
LATHA Vs. STATE OF TAMIL NADU REP.BY THE SECRETARY
|
February 13, 2018 |
|
LATHA Vs. STATE OF TAMIL NADU
|
March 23, 2018 |
|
LATHA Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
June 21, 2018 |
|
LAUNDREX FABRIC CARE INDIA PRIVATE LIMITED REP BY ITS MANAGING DIRECTOR Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
|
January 10, 2018 |
|
LAVANYA AND ORS. Vs. A. SUBRAMANIAN AND ORS.
|
November 1, 2018 |
|
LAWRANCE (DIED) Vs. KARUNAKARAN
|
September 10, 2018 |
|
LAWRENCE Vs. ANANDAKUMAR ALIAS NAGENDRAKUMAR
|
July 6, 2018 |
|
LAXMI ROLLING AND STRIPS PVT LTD , REP BY ITS DIRECTOR Vs. TAMIL NADU ELECTRICITY BOARD (TNEB) REP BY ITS CHAIRMAN AND MANAGING DIRECTOR
|
March 21, 2018 |
|
LECON ANTONY Vs. STATE
|
February 26, 2018 |
|
LEELA Vs. V R ASHA
|
October 3, 2018 |
|
LEELA BAI Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND OTHERS
|
February 1, 2018 |
|
LEELAKRISHNAN AND NEELA KRISHNAN Vs. S. SAROJA & ORS.
|
January 2, 2018 |
|
LEGEND RESOURCES GROUPS IMPORT AND EXPORT Vs. ASSISTANT COMMISSIONER SPECIAL INTELLIGENCE AND INVESTIGATION BRANCH
|
April 12, 2018 |
|
LEITWIND SHIRAM MANUFACTURING LIMITED Vs. ASSISTANT/DEPUTY COMMISSIONER OF CUSTOMS
|
March 1, 2018 |
|
LEONA WORLDWIDE LOGISTICS Vs. THE COMMISSIONER OF CUSTOMS (CHENNAI-VIII)
|
December 11, 2018 |
|
LESEL LEODASSE FERNAND REP. BY POWER OF ATTORNEY AGENT VIKRAM DOLIA Vs. P. RAGOURAMANE
|
February 22, 2018 |
|
LIBERTY VIDEOCON GENERAL INSURANCE COMPANY LIMITED Vs. THEERTHAN
|
August 1, 2018 |
|
LIC EMPLOYEES CO-OPERATIVE BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 18, 2018 |
|
LICENSEE Vs. STATE OF TAMIL NADU
|
December 20, 2018 |
|
LICENSING AUTHORITY CUM- REGIONAL TRANSPORT OFFICER,TIRUCHENGODE Vs. A P MURUGAN
|
June 13, 2018 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. MEMBER SECRETARY
|
February 8, 2018 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY (CMDA) AND OTHERS
|
April 4, 2018 |
|
LIGHT ROOFINGS LIMITED Vs. LIGHTROOF & ALLIED PRODUCTS PVT , LTD
|
July 25, 2018 |
|
LILLY W/O K LAKSHMAIAH Vs. K DEVARAJ (DIED)
|
September 28, 2018 |
|
LINGAM Vs. THE SUB REGISTRAR, KARAMBAKUDI POST AND TALUK
|
July 9, 2018 |
|
LINGESH Vs. STATE OF TAMILNADU AND OTHERS
|
February 26, 2018 |
|
LINGESHWARI Vs. KANDASAMY
|
February 16, 2018 |
|
LIYAKATH ALI JINNAH Vs. C.K.GEEVAR AND OTHER
|
April 10, 2018 |
|
LKS GOLD HOUSE Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 13, 2018 |
|
LODD SURENDRADAS Vs. PONVEDAMUTHU
|
July 17, 2018 |
|
LOGAMINNALA AND OTHERS Vs. REVENUE DIVISIONAL OFFICER
|
September 18, 2018 |
|
LOGANATHAN Vs. STATE
|
June 22, 2018 |
|
LOGANAYAGI Vs. GOVERNMENT OF TAMIL NADU REP. BY THE SECRETARY
|
February 15, 2018 |
|
LOGATHILAKAR Vs. BHARATHA
|
March 22, 2018 |
|
LOGU @ LOGANATHAN Vs. UNION TERRITORIAL, REP BY ITS STATION HOUSE OFFICER, NERAVY POLICE STATION
|
June 5, 2018 |
|
LOGU @ LOGANATHAN Vs. STATE REP BY INSPECTOR OF POLICE
|
September 27, 2018 |
|
LOTUS AGENCIES, REPRESENTED BY ITS PARTNER, LAKSHMI NARASIMHAN Vs. ASST REGIONAL PROVIDENT FUND COMMISSIONER-(C&R), EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 17, 2018 |
|
LOURDU SAVIO Vs. ELAVARASI AND ANR.
|
February 16, 2018 |
|
LOWER BHAVANI FARMERS FEDERATION Vs. THE GOVERNMENT OF TAMIL NADU
|
April 28, 2018 |
|
LOYOLA MATRICULATION HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 30, 2018 |
|
LT. COL. VASANT KUMAR Vs. M/S. SRILANKAN AIRLINES
|
February 2, 2018 |
|
LUCKY ASSOCIATES Vs. POUNDASS
|
February 6, 2018 |
|
LUTHFULASH ALIAS SURYA Vs. STATE, REP BY INSPECTOR OF POLICE, KADAMBARAI POLICE STATION
|
August 29, 2018 |
|
LYLA Vs. SELVARAJ
|
September 4, 2018 |
|
M A CHANDRAN Vs. A MANGAYARKARASI
|
July 16, 2018 |
|
M A JAYAPAL Vs. SECRETARY TO GOVERNMENT MINICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
August 1, 2018 |
|
M A SHERIFF Vs. SECRETARY (CHIEF EXECUTIVE OFFICER), TAMIL NADU WAKF BOARD
|
April 25, 2018 |
|
M ABDUL AZEEZ Vs. JOINT SUB REGISTRAR
|
September 24, 2018 |
|
M AJJAN Vs. A DEVARAJAN
|
June 29, 2018 |
|
M ALAGESAN Vs. J ESAKKIMUTHU
|
August 11, 2018 |
|
M ALAUDDIN BATCHA Vs. RAHMATHUNISA
|
January 8, 2018 |
|
M AMRITHA Vs. NATIONAL BOARD OF EXAMINATIONS (NBE)
|
February 13, 2018 |
|
M AMULRAJ Vs. LICENSING AUTHORITY
|
April 17, 2018 |
|
M ANANDARAJ Vs. STATE
|
March 20, 2018 |
|
M ANDAVAR Vs. STATE OF TAMIL NADU
|
March 6, 2018 |
|
M ANGUSAMY Vs. GOVERNMENT OF TAMIL NADU
|
April 12, 2018 |
|
M ANJANEYAN S/O LATE MURUGAN Vs. PUSHPA RAJAMANI
|
September 24, 2018 |
|
M ANNALAKSHMI Vs. TEACHERS RECRUITMENT BOARD
|
February 27, 2018 |
|
M ANNAMMAL Vs. M GIRIL
|
June 21, 2018 |
|
M ANNAPOORANI Vs. ANAND MUTHUKUMAR
|
February 22, 2018 |
|
M AROKIA ROSALY Vs. G NARENDRAKUMAR
|
April 11, 2018 |
|
M AROKIYASAMY Vs. STATE OF TAMILNADU
|
July 17, 2018 |
|
M ARULRAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, CRIME BRANCH CID
|
September 4, 2018 |
|
M ARULSAMY Vs. S JESURAJ
|
October 1, 2018 |
|
M ARUMUGAM Vs. COMMISSIONER, COIMBATORE MUNICIPAL CORPORATION
|
September 4, 2018 |
|
M ARUMUGAM Vs. P R JAYANTHI
|
July 11, 2018 |
|
M ARUMUGAM Vs. K ARUMUGAM
|
April 25, 2018 |
|
M ARUMUGAM Vs. P LAKSHMANAN
|
March 8, 2018 |
|
M ARUN KUMAR Vs. STATE OF TAMILNADU REPRESENTED BY SECRETARY, HOME DEPARTMENT
|
June 28, 2018 |
|
M ARUVI Vs. RESERVE BANK OF INDIA
|
April 12, 2018 |
|
M AYILSAMY Vs. P ARULAPPAN
|
June 29, 2018 |
|
M AYYADURAI @ M A DURAI Vs. STATE REP BY INSPECTOR OF POLICE
|
September 27, 2018 |
|
M AYYANAR Vs. STATE OF TAMIL NADU
|
April 2, 2018 |
|
M BABU Vs. THANJAI THAMBI
|
March 8, 2018 |
|
M BALAJI Vs. PRINCIPAL HOME SECRETARY GOVERNMENT OF TAMILNADU
|
April 9, 2018 |
|
M BALAMURUGAN Vs. INSPECTOR OF POLICE, MANNARGUDI TOWN POLICE STATION, THIRUVARUR DISTRICT
|
June 22, 2018 |
|
M BALAMURUGAN Vs. SUPERINTENDENT OF POLICE, TRICHY
|
July 19, 2018 |
|
M BALASUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
|
January 12, 2018 |
|
M BANING DURAIRAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT SECRETARIAT, CHENNAI, AND OTHERS
|
May 10, 2018 |
|
M BASKAR Vs. COMMISSIONER OF POLICE
|
March 23, 2018 |
|
M BASKAR Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
|
July 27, 2018 |
|
M BASKARAN Vs. ELECTION COMMISSIONER OF INDIA, NIRVACHAN SADAN
|
June 14, 2018 |
|
M BHARATHI Vs. P RAVIKUMAR
|
April 26, 2018 |
|
M BHUVANESWARI Vs. BAR COUNCIL OF INDIA
|
February 7, 2018 |
|
M CHANDRA MOHAN Vs. SUNIL PALIWAL
|
October 5, 2018 |
|
M CHELLAKRISHNAVI Vs. TEACHERS RECRUITMENT BOARD
|
June 13, 2018 |
|
M CHELLAMMAL Vs. S SATHYA MOORTHY
|
September 26, 2018 |
|
M CHENGANMMAL Vs. S PREMA
|
February 27, 2018 |
|
M CHIDAMBARAM Vs. R SAKUNTHALA
|
February 7, 2018 |
|
M CHIDAMBARAM Vs. M RAMAMOORTHY
|
September 3, 2018 |
|
M CHINNA VEERANAN Vs. V ARUMUGAM
|
August 29, 2018 |
|
M CHINNAMANI Vs. C MURUGANANTHAM
|
July 23, 2018 |
|
M CHINNAPAPPA Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 12, 2018 |
|
M CT MUTHIAH CHETTIAR HR SEC SCHOOL, TEACHING AND NON-TEACHING STAFF ASSOCIATION Vs. DIRECTOR OF SCHOOL EDUCATION
|
April 12, 2018 |
|
M D INDIA HEALTH CARE SERVICES, (TPA) PRIVATE LIMITED Vs. G LATHA
|
March 1, 2018 |
|
M DAKSHINAMURTHY Vs. STATE REP BY INSPECTOR OF POLICE
|
July 20, 2018 |
|
M DASARATHAN Vs. DIRECTOR TOWN AND COUNTRY PLANNING
|
July 17, 2018 |
|
M DEIVASIGAMANI Vs. A JAYAPAUL
|
March 9, 2018 |
|
M DEIVASIGAMANI Vs. S CHINNATHAMBI
|
August 21, 2018 |
|
M DEVADASS S/O MUNUSAMY Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT
|
August 23, 2018 |
|
M DHANAPAKKIAM Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD , REP BY ITS CHAIRMAN AND MANAGING DIRECTOR
|
April 18, 2018 |
|
M DHANDAPANI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT & FOREST DEPARTMENT
|
April 11, 2018 |
|
M DHARMARAJA Vs. STATE BY PRINCIPAL SECRETARY TO GOVERNMENT, HOME (POLICE VI) DEPARTMENT, SECRETARIAT, CHENNAI
|
June 4, 2018 |
|
M DORAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 20, 2018 |
|
M DURAISAMY Vs. INSPECTOR OF POLICE
|
February 28, 2018 |
|
M E MARI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
October 10, 2018 |
|
M E SHICKANDAR BASHA Vs. DIRECTOR, DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
|
January 4, 2018 |
|
M ELANGOVAN Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
April 12, 2018 |
|
M EPSY GRAICE MARTIN Vs. J MANI
|
January 10, 2018 |
|
M FRANCIS ABRAHAM Vs. STATE
|
July 24, 2018 |
|
M FRANCIS ROY Vs. STATE OF TAMIL NADU
|
January 3, 2018 |
|
M G GANGADHARAN Vs. CO-OPERATIVE SUB REGISTRAR (HOUSING) CUM ARBITRATOR, TRICHY
|
July 9, 2018 |
|
M G IDHAYARAJAN Vs. RAJAM
|
March 27, 2018 |
|
M G INTERNATIONAL REP BY ITS PROPRIETOR Vs. SYNDICATE BANK
|
April 13, 2018 |
|
M G KANNAN Vs. STATE
|
August 7, 2018 |
|
M G M NAGAR NALA MUNNETRA SANGAM Vs. COMMISSIONER
|
December 11, 2018 |
|
M G SUBRAMANIAM Vs. M KANNAN
|
April 12, 2018 |
|
M GANAPATHY Vs. M KANDAN
|
July 24, 2018 |
|
M GANDHIMATHI Vs. S RAJA HUSSAIN
|
August 13, 2018 |
|
M GANESAN Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI
|
June 6, 2018 |
|
M GANESAN S/O MUTHUSAMY Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, SANKARI SUB DIVISION
|
July 12, 2018 |
|
M GANGADARAN Vs. PUNJAB & SIND BANK INTERNATIONAL BANK DIVISION
|
September 24, 2018 |
|
M GEETHA Vs. THILAGAM @ RAJESWARI
|
July 20, 2018 |
|
M GNANASUNDHARI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
February 19, 2018 |
|
M GOMATHI (DIED) Vs. T K SANKAR
|
March 21, 2018 |
|
M GOPALAKRISHNAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 27, 2018 |
|
M GOPALAKRISHNAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
|
January 19, 2018 |
|
M GOUTHAM Vs. SECRETARY/ADDL DME SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION
|
August 9, 2018 |
|
M GOVINDAMMAL Vs. CHAIRMAN
|
March 28, 2018 |
|
M GOVINDAN Vs. SRINIVASAN
|
July 31, 2018 |
|
M GOVINDARAJ Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 4, 2018 |
|
M GUNASUNDARI Vs. K T SIVAKUMAR (EXPARTE)
|
July 11, 2018 |
|
M H ANSARI Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
April 24, 2018 |
|
M HARI GOVINDAN Vs. MANAGING DIRECTOR, ELLORE COOPERATIVE SUGAR MILLS LIMITED
|
June 20, 2018 |
|
M HARIHARASUDHAN Vs. UNION OF INDIA
|
April 10, 2018 |
|
M HARIKRISHNAN Vs. DIRECTOR OF SCHOOL EDUCATION
|
September 24, 2018 |
|
M HEMAMALINI Vs. A ARULSELVAM
|
January 24, 2018 |
|
M I MOHAMED ZUBAIR Vs. R BALU
|
July 19, 2018 |
|
M INDIRANI Vs. STATE OF TAMIL NADU
|
April 11, 2018 |
|
M J DAVID Vs. DISTRICT COLLECTOR
|
September 26, 2018 |
|
M JAGADEESAN Vs. N A SENTHILNATHAN
|
October 5, 2018 |
|
M JAMALUDEEN Vs. DISTRICT COLLECTOR
|
September 20, 2018 |
|
M JANAGARAJAN Vs. SUPERINTENDENT OF POLICE TIRUPPUR DISTRICT
|
April 10, 2018 |
|
M JANAKARAJAN Vs. DISTRICT FOREST OFFICER, TRICHY DIVISION
|
January 2, 2018 |
|
M JANAKI Vs. RAMESH
|
February 28, 2018 |
|
M JAYABAL Vs. C P MANIVEL
|
July 10, 2018 |
|
M JAYANTHI @ LAKSHMI Vs. R MOORTHY
|
October 22, 2018 |
|
M JAYARAJ Vs. COMMISSIONER, COIMBATORE CORPORATION
|
April 4, 2018 |
|
M JEEVANANDHAM Vs. BALAJI
|
April 25, 2018 |
|
M JEYABALAN Vs. STATE OF TAMIL NADU REP BY ITS INSPECTOR OF POLICE
|
February 8, 2018 |
|
M JEYARAJ Vs. A GOVINDA NAIR
|
June 25, 2018 |
|
M JOGHEE GOWDER Vs. GEORGE
|
October 26, 2018 |
|
M JUMMA KHAN Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
June 22, 2018 |
|
M JUMMA KHAN Vs. A SHAUL AHMEED
|
March 26, 2018 |
|
M K BAJORIA Vs. BIRLA TYRES
|
July 27, 2018 |
|
M K MANIKAM Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF RAILWAYS, RAIL BHAVAN, RAFI MARG, NEW DELHI
|
January 22, 2018 |
|
M K PERUMAL Vs. STATE REP BY
|
August 24, 2018 |
|
M K RATHINASAMY CHETTIAR AND BROTHERS Vs. COMMERCIAL TAX OFFICER, PATTUKOTTAI I ASSESSMENT CIRCLE
|
July 19, 2018 |
|
M K RAVI Vs. M K GIRI
|
September 14, 2018 |
|
M K SARASWATHI Vs. UNION OF INDIA
|
June 27, 2018 |
|
M K SASIKUMAR Vs. TWIN EXPORTS REP BY ITS MANAGER & POWER AGENT T VADIVEL
|
May 31, 2018 |
|
M K SATHYAMOORTHY Vs. V MUNIRATHINAM MANDIRI
|
April 24, 2018 |
|
M KALIMUTHU Vs. SECRETARY TO GOVERNMENT
|
January 11, 2018 |
|
M KAMALESAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 3, 2018 |
|
M KANDASAMY Vs. INSPECTOR OF POLICE, ANTI LAND GRABBING SPECIAL CELL
|
April 23, 2018 |
|
M KANDASWAMI Vs. REGISTRAR, TAMIL NADU AGRICULTURAL UNIVERSITY
|
June 13, 2018 |
|
M KANNABIRAN Vs. STATE REP BY INSPECTOR OF POLICE (L & O)
|
July 10, 2018 |
|
M KANNADASAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT PUBLIC (LAW & ORDER B) DEPARTMENT
|
September 11, 2018 |
|
M KANNIAPPAN Vs. JAGANATHAN
|
July 12, 2018 |
|
M KANTHARAJAN Vs. STATE OF TAMIL NADU
|
July 12, 2018 |
|
M KARIAPPAN Vs. GOVERNMENT OF TAMIL NADU
|
April 9, 2018 |
|
M KARTHIKA Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, SCHOOL EDUCATION DEPARTMENT
|
July 6, 2018 |
|
M KARTHIKEYAN Vs. G RAJARATHINAM GENERAL MANAGER - HUMAN RESOURCES CHENNAI METRO RAIL LTD
|
July 13, 2018 |
|
M KARTHIKEYAN Vs. CHIEF ENGINEER
|
February 12, 2018 |
|
M KARUPPIAH Vs. V CHELLAPANDI
|
September 28, 2018 |
|
M KASIMAYAN Vs. INSPECTOR OF POLICE
|
July 31, 2018 |
|
M KASIRAJAN Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY REP BY ITS GENERAL MANAGER
|
January 2, 2018 |
|
M KRISHNASAMY Vs. COMMISSIONER, KARUR MUNICIPALITY, KARUR
|
January 29, 2018 |
|
M KRISHNASAMY Vs. COMMISSIONER, KARUR MUNICIPALITY, KARUR
|
April 18, 2018 |
|
M KRISHNASAMY Vs. R M GNANESWARAN
|
June 19, 2018 |
|
M KUMAARAVEL Vs. BALASUBRAMANIAM
|
January 3, 2018 |
|
M KUMAR Vs. BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD
|
September 26, 2018 |
|
M KUMAR Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
|
October 8, 2018 |
|
M KUMARAN Vs. P NANDHINI DEVI
|
July 9, 2018 |
|
M KUPPUSAMY Vs. T R VARADHARAJAN
|
February 2, 2018 |
|
M LANKALINGAM Vs. COMMISSIONER OF INCOME TAX
|
August 1, 2018 |
|
M LAXMAN Vs. L ANNAPURANI
|
June 5, 2018 |
|
M LOGESHWARAN (MINOR) Vs. ASSISTANT SECRETARY/DEPUTY SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION
|
July 2, 2018 |
|
M MADAN MOHAN Vs. K R RAJALAKSHMI
|
September 26, 2018 |
|
M MAHALAKSHMI Vs. AUTHORIZED OFFICER
|
January 5, 2018 |
|
M MAHESHWARAN Vs. ATHIRSTALAKSHMI
|
September 18, 2018 |
|
M MALARKUZHALI Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY
|
April 23, 2018 |
|
M MALLIGA Vs. STATE REP BY INSPECTOR OF POLICE, THIDEERNAGAR POLICE STATION, MADURAI,
|
September 6, 2018 |
|
M MALLIKA Vs. COMMISSIONER OF POLICE
|
January 9, 2018 |
|
M MALLIKA Vs. P BANUMATHI
|
February 16, 2018 |
|
M MANIKANDAN Vs. S NALLASWAMY
|
April 4, 2018 |
|
M MANIKANDAN DURAIRAJ @ MANIKANDAN Vs. A GEORGE
|
February 9, 2018 |
|
M MANIMARAN Vs. SUPERINTENDENT OF POLICE
|
April 20, 2018 |
|
M MANOHARAN Vs. DIRECTOR OF ANIMAL HUSBANDRY AND MEDICAL SERVICES, CHENNAI
|
July 3, 2018 |
|
M MARIAPPAN Vs. GOVERNMENT OF TAMIL NADU
|
April 24, 2018 |
|
M MARIMUTHU @ NADULAN Vs. STATE
|
August 3, 2018 |
|
M MATHIVANAN Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
October 11, 2018 |
|
M MAYANDI Vs. STATE REP BY SUB INSPECTOR OF POLICE
|
October 22, 2018 |
|
M MEENA Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT
|
March 28, 2018 |
|
M MEENAMMAL Vs. DISTRICT COLLECTOR,DHARMAPURI DISTRICT
|
March 26, 2018 |
|
M MEIYAPPAN Vs. C MARIAPPAN
|
August 21, 2018 |
|
M MOHAMED AKBAR Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER
|
September 6, 2018 |
|
M MOHAMED THAHA MARAICAIR Vs. N SYED SULTAN BEEVI
|
October 9, 2018 |
|
M MOHAN Vs. RAJESH BABU
|
September 10, 2018 |
|
M MOHAN Vs. SUPERINTENDENT OF POLICE, VELLORE DISTRICT
|
January 3, 2018 |
|
M MOIDUNNI @ MOUDEEN Vs. STATE
|
April 28, 2018 |
|
M MUNEESHWARAN Vs. DIRECTOR GENERAL OF POLICE, KAMARAJAR SALAI, MYLAPORE, CHENNAI
|
January 24, 2018 |
|
M MURUGAN Vs. ADDITIONAL CHIEF ENGINEER (METRO) TANGEDCO OFFICE OF SUPERINTENDENT OF ENGINEER
|
June 20, 2018 |
|
M MURUGAN Vs. KRISHNAVENI
|
July 11, 2018 |
|
M MURUGAPPAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
January 5, 2018 |
|
M MURUGESAN Vs. FATHIMA BI
|
March 8, 2018 |
|
M MURUGESAN Vs. STATE BY INSPECTOR OF POLICE, MULANUR POLICE STATION, MULANUR
|
March 22, 2018 |
|
M MUTHAMMA Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY
|
April 13, 2018 |
|
M MUTHIAH Vs. SECRETARY TO STATE OF TAMIL NADU, DEPARTMENT OF REVENUE
|
March 26, 2018 |
|
M MUTHU Vs. STATE THROUGH INSPECTOR OF POLICE
|
October 9, 2018 |
|
M MUTHU PALANI ASARI Vs. DISTRICT COLLECTOR SIVAGANGAI DISTRICT
|
March 14, 2018 |
|
M MUTHUKUMAR Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION
|
September 28, 2018 |
|
M MUTHUPANDU RAYAR Vs. PAZHANIAMMAL
|
October 22, 2018 |
|
M MYLSAMY Vs. STATE
|
July 25, 2018 |
|
M N RAMU Vs. COMMISSIONER ARAKKONAM MUNICIPALITY
|
July 19, 2018 |
|
M N SWAMINATHAN Vs. FRIENDS FINANCE CORPORATION REP BY MANAGING PARTNER
|
July 12, 2018 |
|
M NACHIMUTHU Vs. M NATCHI
|
October 10, 2018 |
|
M NAGAPPAN Vs. STATE OF TAMIL NADU
|
April 10, 2018 |
|
M NAGARAJA Vs. V LATCHAM
|
September 14, 2018 |
|
M NAGARAJAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
March 6, 2018 |
|
M NAGARANI Vs. GOVERNMENT OF TAMIL NADU, REP BY PRINCIPAL SECRETARY TO GOVERNMENT
|
April 13, 2018 |
|
M NALLAMMAL Vs. PADMAVATHI
|
July 23, 2018 |
|
M NANDINI Vs. STATE OF TAMIL NADU
|
May 9, 2018 |
|
M NANJAPPA CHETTIAR MEMORIAL TRUST Vs. DIRECTOR OF LAND REFORMS
|
February 15, 2018 |
|
M NARASIMMAN Vs. SUB COLLECTOR
|
February 14, 2018 |
|
M NARAYANASAMY Vs. STATE BY INSPECTOR OF PLICE CBI ACB CHENNAI
|
July 4, 2018 |
|
M NARENDRA Vs. INVESTIGATING OFFICER
|
April 24, 2018 |
|
M NATARAJAN Vs. CHIEF ENGINEER / DISTRIBUTION, CHENNAI REGION
|
June 18, 2018 |
|
M NATARAJAN Vs. CHIEF ENGINEER
|
February 22, 2018 |
|
M NATARAJAN Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT
|
July 25, 2018 |
|
M NATESAN Vs. STATE
|
March 13, 2018 |
|
M NATHIYA Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU, DEPARTMENT OF SCHOOL EDUCATION
|
May 31, 2018 |
|
M NEELAKANDAN Vs. K G RAMAMOORTHY
|
August 23, 2018 |
|
M O H ASLAM Vs. EVERGREEN TUBE WELL SERVICES
|
February 9, 2018 |
|
M P RAJA SURESH Vs. DISTRICT EMPLOYMENT OFFICER, TRICHY
|
March 7, 2018 |
|
M P S KRISHNAN (DIED) Vs. STATE OF TAMIL NADU THROUGH MADURAI DISTRICT COLLECTOR
|
July 16, 2018 |
|
M PACKIYAM Vs. STATE OF TAMIL NADU
|
February 7, 2018 |
|
M PADMANABAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
|
September 18, 2018 |
|
M PADMAVATHI Vs. JANAKIRAMAN
|
April 20, 2018 |
|
M PADMINI Vs. DISTRICT REVENUE OFFICER, KANCHEEPURAM
|
July 11, 2018 |
|
M PALANIAPPAN Vs. M MEENAKSHI ACHI
|
July 11, 2018 |
|
M PALANIKUMAR Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
March 12, 2018 |
|
M PALANISAMY Vs. SUBRAMANIAN
|
July 18, 2018 |
|
M PALANISAMY Vs. STATE OF TAMIL NADU
|
February 23, 2018 |
|
M PALANISAMY Vs. S MALINI
|
August 23, 2018 |
|
M PALANIVEL Vs. AMMASI
|
August 13, 2018 |
|
M PANDIAN Vs. BLOCK DEVELOPMENT OFFICER
|
August 28, 2018 |
|
M PANDIAN Vs. GHOUSE BASHA
|
July 4, 2018 |
|
M PARAMESHWARI Vs. M C THENMOZHI
|
February 16, 2018 |
|
M PARAMESWARI Vs. M MAHALAKSHMI
|
April 28, 2018 |
|
M PATHMANABHAN Vs. M MUNUSAMY (DECEASED)
|
August 13, 2018 |
|
M PATMA Vs. STATE THROUGH INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
March 21, 2018 |
|
M PERIYASWAMI Vs. STATE OF TAMILNADU
|
January 18, 2018 |
|
M PERUMAL Vs. GOVERNMENT OF TAMIL NADU
|
February 23, 2018 |
|
M PONNUSAMY Vs. DISTRICT COLLECTOR, SALEM DISTRICT
|
April 16, 2018 |
|
M POONKODI Vs. ADDITIONAL CHIEF SECRETARY , HOME, PROHIBITION & EXCISE DEPARTMENT
|
March 15, 2018 |
|
M POTHIRAJA Vs. CHAIRMAN, TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD,
|
March 28, 2018 |
|
M PRABAKARAN Vs. P KAILASAM
|
June 11, 2018 |
|
M PRABU Vs. CHAIRMAN TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD, CHENNAI
|
January 24, 2018 |
|
M PRADEEPA Vs. GOVERNMENT OF TAMIL NADU
|
July 16, 2018 |
|
M PRAKASAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS ADDITIONAL CHIEF SECRETARY
|
April 17, 2018 |
|
M PRATHAP KUMAR Vs. ENGINEER IN CHIEF & CHIEF ENGINEER GENERAL
|
July 31, 2018 |
|
M PRATIBHA ROSHINI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
|
October 22, 2018 |
|
M PREM KUMAR Vs. STATE
|
February 20, 2018 |
|
M PUSHPA Vs. STATE OF TAMILNADU
|
April 6, 2018 |
|
M R HARI GOVINDHAN Vs. DEPARTMENT OF HANDLOOM AND TEXTILES REPRESENTED BY COMMISSIONER OF HANDLOOMS AND TEXTILES, COMMISSIONARATE OF HANDLOOMS AND TEXTILES, KURALAGAM
|
January 29, 2018 |
|
M R NARASIMACHARI Vs. K ALAGUMUTHU
|
January 31, 2018 |
|
M R SURESH Vs. V SESHADRI
|
July 3, 2018 |
|
M RADHAKRISHNAN Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS ADMN DEPARTMENT
|
October 11, 2018 |
|
M RADHAKRISHNAN Vs. UNION OF INDIA REP BY SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF LAW AND JUSTICE
|
June 11, 2018 |
|
M RAJA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
September 11, 2018 |
|
M RAJAGIRI Vs. DISTRICT COLLECTOR
|
August 2, 2018 |
|
M RAJAGOPAL Vs. K NAGAPPAN
|
August 1, 2018 |
|
M RAJANGAM Vs. B GOPALAKRISHNAMOORTHY
|
August 2, 2018 |
|
M RAJENDRAN Vs. M DAISYRANI
|
January 19, 2018 |
|
M RAJENDRAN Vs. M RUTHRAMOORTHY
|
October 23, 2018 |
|
M RAJENDRAN Vs. STATE, REP BY INSPECTOR OF POLICE
|
June 13, 2018 |
|
M RAJESWARI Vs. DISTRICT COLLECTOR, THIRUVARUR
|
April 12, 2018 |
|
M RAJI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT & FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
|
April 11, 2018 |
|
M RAJI Vs. SUB COLLECTOR
|
February 14, 2018 |
|
M RAJI Vs. ARULMIGU KOMELEESWARAR DEVASTHANAM REP BY ITS EXECUTIVE OFFICER
|
July 5, 2018 |
|
M RAJIV Vs. N SESHADRI
|
October 3, 2018 |
|
M RAJKUMAR Vs. S EASWARAMOORTHY
|
January 11, 2018 |
|
M RAJKUMAR Vs. ASSISTANT DIRECTOR DIRECTORATE OF ENFOREMENT GOVERNMENT OF INDIA DEPARTMENT OF REVENUE
|
February 2, 2018 |
|
M RAMACHANDRAN Vs. C KUMARASAMY
|
October 4, 2018 |
|
M RAMAKRISHNAN Vs. RAMASAMY NADAR (DIED)
|
September 26, 2018 |
|
M RAMALINGA REDDIAR Vs. M DHAKSHINAMOORTHY
|
July 24, 2018 |
|
M RAMALINGAM Vs. KITTATHAL
|
October 10, 2018 |
|
M RAMALINGAM SUPERINTENDENT-RETIRED Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI)LIMITED
|
September 25, 2018 |
|
M RAMANATHAN Vs. N M NARAYANAN @ MTUHUCARUPPAN
|
June 18, 2018 |
|
M RAMASAMY Vs. V K RAMANATHAN (DECEASED)
|
April 6, 2018 |
|
M RAMASUBRAMANIAN Vs. K THIRUMANI
|
April 11, 2018 |
|
M RAMESH Vs. GOVERNMENT OF TAMILNADU REPRESENTED BY ITS CHIEF SECRETARY
|
September 5, 2018 |
|
M RAMU Vs. RENOWNED AUTO PRODUCTS LTD REP BY ITS MANAGING DIRECTOR
|
October 5, 2018 |
|
M RAMU Vs. STATE REPRESENTED BY INSPECTOR OF POLICE THOLASAMPATTY POLICE STATION
|
July 10, 2018 |
|
M RAMU Vs. GENERAL MANAGER CORDITE FACTORY
|
August 21, 2018 |
|
M RANGANAYAKI Vs. SUB COLLECTOR
|
February 14, 2018 |
|
M RANGASAMY Vs. P KALAIVANI
|
June 18, 2018 |
|
M RANI Vs. TAHSILDAR, GUMMIDIPOONDI TALUK OFFICE, GUMMIDIPOONDI 601 201, TIRUVALLUR DISTRICT
|
April 18, 2018 |
|
M RANJITH KUMAR Vs. STATE
|
December 13, 2018 |
|
M RANJITHAM Vs. AMUTHA MOORTHY
|
August 16, 2018 |
|
M RATHINAM Vs. SPECIAL OFFICER/MANAGING DIRECTOR, KRISHNAGIRI TALUK, CO-OPERATIVE MARKETING SOCIETY
|
April 23, 2018 |
|
M RAVI Vs. PRINCIPAL SECRETARY COMMISSIONER OF COMMERCIAL TAXES
|
October 9, 2018 |
|
M RAVI Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
September 24, 2018 |
|
M REETA Vs. SECRETARY
|
January 11, 2018 |
|
M ROBERT Vs. V BALAKRISHNAN
|
April 28, 2018 |
|
M ROSEMARY Vs. DEPUTY DIRECTOR OF HEALTH SERVICES
|
February 2, 2018 |
|
M RUKMANI Vs. DIRECTOR OF COUNTRY PLANNING, OPPOSITE TO LIC
|
March 8, 2018 |
|
M S BHAVANI Vs. S RAJESH KANNAN
|
September 19, 2018 |
|
M S GUNASEKARAN Vs. SUPERINTENDANT OF POLICE, MADURAI
|
April 4, 2018 |
|
M S MOHAMMED YOUSOOF Vs. JANAB SYED MOHAMED
|
October 25, 2018 |
|
M S NIRANJHAN Vs. VISHWAKAMAL RESIDENTS WELFARE ASSOCIATION
|
March 27, 2018 |
|
M S NOOR MOHAMMED Vs. GOVERNMENT OF TAMIL NADU
|
June 29, 2018 |
|
M S PREMKUMAR Vs. COMMISSIONER, MADURAI MUNICIPAL CORPORATION
|
March 26, 2018 |
|
M S RANGARAJAN Vs. PAMMAL MUNICIPALITY
|
January 22, 2018 |
|
M S S RAMAM Vs. INSPECTOR OF POLICE
|
July 18, 2018 |
|
M S SIVAKAMASUNDARI Vs. ADDITIONAL CHIEF SECRETARY TO GOVT
|
April 24, 2018 |
|
M S SRINIVASAN Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
|
March 12, 2018 |
|
M S VASANTHI Vs. SENTHIL
|
September 6, 2018 |
|
M S VENKATESAN Vs. LAND ACQUISITION CUM SPECIAL DEPUTY COLLECTOR
|
March 23, 2018 |
|
M S VISWANATHAN Vs. RELIGARE FINVEST LTD
|
February 6, 2018 |
|
M SABJAN Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
|
July 17, 2018 |
|
M SADHASIVAM Vs. STATE TAMIL NADU CO-OPERATIVE SOCIETIES ELECTION COMMISSIONER
|
August 31, 2018 |
|
M SAI Vs. SHREE DHARMARAJA KOVIL TRUST
|
March 8, 2018 |
|
M SAI VIJAYA PRIYA Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
|
September 27, 2018 |
|
M SAKTHIVEL Vs. DISTRICT COLLECTOR
|
April 27, 2018 |
|
M SAKUBAR SATHIK Vs. RAMAKRISHNAN
|
August 9, 2018 |
|
M SAMPATH Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
June 26, 2018 |
|
M SANKAR Vs. TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD REP BY ITS GENERAL MANAGER
|
March 23, 2018 |
|
M SANKARANARAYANAN Vs. GEETHA SANTOSH
|
February 5, 2018 |
|
M SANKARESWARAN Vs. STATE BY INSPECTOR OF POLICE
|
January 2, 2018 |
|
M SANTHA Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY REP BY ITS GENERAL MANAGER CHENNAI
|
January 9, 2018 |
|
M SANTHA @ PACKIALAKSHMI Vs. MADURAIVEERAN
|
July 6, 2018 |
|
M SANTHI Vs. STATE OF TAMIL NADU, REP BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
March 28, 2018 |
|
M SANTHI Vs. PRADEED YADAV
|
April 11, 2018 |
|
M SARASWATHI Vs. SUB-REGISTRAR, SUB-REGISTRAR OFFICE SINGANALLUR COIMBATORE DISTRICT
|
July 12, 2018 |
|
M SARAVANAN Vs. SECRETARY TO GOVERNMENT (HOUSING & URBAN DEVELOPMENT DEPARTMENT)
|
June 27, 2018 |
|
M SATHEESH Vs. STATE AND OTHERS
|
July 3, 2018 |
|
M SATHISH Vs. S DIVYA
|
April 24, 2018 |
|
M SATHISH KUMAR Vs. V RAMASUNDARAM
|
March 26, 2018 |
|
M SEENI MOHAMMED Vs. EXECUTIVE OFFICER, MUDUKULATHUR TOWN PANCHAYAT
|
July 4, 2018 |
|
M SEENI NAINAR MOHAMED Vs. COMM OF POLICE
|
April 28, 2018 |
|
M SEETHARAMAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 6, 2018 |
|
M SELVAM Vs. COIMBATORE CITY MUNICIPAL CORPORATION
|
February 5, 2018 |
|
M SELVAM Vs. V S SUBRAMONIAM
|
September 6, 2018 |
|
M SELVAM Vs. UNION OF INDIA
|
March 2, 2018 |
|
M SELVAM Vs. HOME SECRETARY TO GOVERNMENT
|
January 12, 2018 |
|
M SENTHIL AMUTHAN Vs. CHITHRA D/O NARAYANAN
|
July 18, 2018 |
|
M SENTHIL KUMAR Vs. PRINCIPAL DISTRICT JUDGE
|
February 1, 2018 |
|
M SENTHIL KUMAR Vs. DEVASENA
|
October 8, 2018 |
|
M SENTHILKUMAR Vs. SECRETARY
|
April 10, 2018 |
|
M SEZHIAN Vs. UNION OF INDIA
|
October 11, 2018 |
|
M SHAKILA BANU Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
August 16, 2018 |
|
M SHAKILA BANU Vs. STATE
|
April 2, 2018 |
|
M SHANKARAN Vs. M KRISHNAN
|
December 13, 2018 |
|
M SHANMUGAMMAL Vs. MUTHIAH
|
October 4, 2018 |
|
M SHANTHI Vs. SUPERINTENDENT OF POLICE, KANCHEEPURAM DISTRICT
|
March 15, 2018 |
|
M SHANTHI Vs. S SEKAR
|
April 16, 2018 |
|
M SHEIK DAWOOD Vs. STATE
|
October 11, 2018 |
|
M SILUVAI MURUGAN @ MURUGAN Vs. STATE
|
July 30, 2018 |
|
M SINGARAM Vs. B AMARAVATHI
|
March 27, 2018 |
|
M SITHESPARAN Vs. STATE OF TAMIL NADU
|
April 28, 2018 |
|
M SIVA SUBRAMANIAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
September 7, 2018 |
|
M SIVAKUMAR Vs. S RAVI
|
July 16, 2018 |
|
M SIVAKUMAR Vs. TMT R TAMILSELVI
|
February 16, 2018 |
|
M SIVAKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 5, 2018 |
|
M SIVAKUMAR Vs. S RAVI
|
July 16, 2018 |
|
M SIVANANDAM Vs. P KANDASAMY
|
July 31, 2018 |
|
M SOUGOUMARIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 13, 2018 |
|
M SRIDHAR Vs. B KRISHNAN
|
August 29, 2018 |
|
M SRINIVASAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
March 9, 2018 |
|
M SRINIVASAN Vs. GOVERNMENT OF TAMIL NADU
|
April 11, 2018 |
|
M SRINIVASAN Vs. DISTRICT COLLECTOR, DISTRICT COLLECTORATE
|
March 6, 2018 |
|
M SUBBIAH Vs. STATE OF TAMIL NADU
|
January 4, 2018 |
|
M SUBHAIDA BEGUM Vs. GOVERNMENT OF TAMIL NADU
|
June 29, 2018 |
|
M SUBRAMANI Vs. K RAVIKUMAR
|
August 21, 2018 |
|
M SUBRAMANIAN Vs. TIRUCHIRAPPALLI CITY MUNICIPAL CORPORATION, REP BY ITS COMMISSIONER
|
October 26, 2018 |
|
M SUBRAMANIAN Vs. SUB REGISTRAR, VIRALIMALAI REGISTRATION OFFICE, ILLUPPUR TALUK, PUDUKKOTTAI DISTRICT
|
February 8, 2018 |
|
M SUBRAMANIYAM (DIED) Vs. T ABARANJI AMMAL
|
April 4, 2018 |
|
M SUGUMAR Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
|
February 28, 2018 |
|
M SUMATHI Vs. R JAWAHAR
|
March 14, 2018 |
|
M SUNDAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 9, 2018 |
|
M SUNDARAM Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT
|
April 2, 2018 |
|
M SUNDARAM Vs. COMMISSIONER OF POLICE, CHENNAI CITY POLICE, EGMORE, CHENNAI
|
January 22, 2018 |
|
M SURESH Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY, PUBLIC WORKS DEPARTMENT
|
July 2, 2018 |
|
M SUSEELA Vs. A MANIKANDAN
|
August 1, 2018 |
|
M T GANESH MOORTHY Vs. STATE OF TAMIL NADU
|
April 23, 2018 |
|
M THAMBU Vs. R SHREE RAM KUMAR
|
August 27, 2018 |
|
M THAVAMANI Vs. M RANI
|
July 23, 2018 |
|
M THIPPANNAN Vs. C RAMESH
|
July 3, 2018 |
|
M THIRUMALAI Vs. INSPECTOR OF POLICE
|
October 3, 2018 |
|
M THIRUMARAN Vs. COMMERCIAL TAX OFFICER
|
February 21, 2018 |
|
M THOONDIKARUPPASAMY Vs. MURUGESWARI
|
June 22, 2018 |
|
M V RAMAKRISHNAN Vs. PROVIDENT FUND COMMISSIONER
|
December 5, 2018 |
|
M V RAMU Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
|
March 19, 2018 |
|
M VAIRAVAN Vs. COMMISSIONER
|
February 14, 2018 |
|
M VANNAMALAR RAJA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, SECRETARIAT, CHENNAI
|
April 13, 2018 |
|
M VEERABATHIRAN Vs. SUB COLLECTOR
|
February 14, 2018 |
|
M VEERANAN Vs. DISTRICT REVENUE OFFICER
|
February 1, 2018 |
|
M VEERASINGAM Vs. SECRETARY, DEPARTMENT OF HIGH WAYS AND MINOR PORTS,
|
March 13, 2018 |
|
M VELLAICHAMY Vs. DISTRICT MANAGER, VIRUDHUNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK
|
August 20, 2018 |
|
M VELLAIYAN Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF REVENUE
|
September 5, 2018 |
|
M VELMURUGAN Vs. CHIEF ENGINEER
|
January 4, 2018 |
|
M VELMURUGAN Vs. CHAIRMAN CHENNAI PORT TRUST CHENNAI
|
April 24, 2018 |
|
M VELUSAMY Vs. REVATHI
|
April 10, 2018 |
|
M VENKATESA PERUMAL Vs. DISTRICT COLLECTOR OF CHENNAI SINGARAVELLAR MALIGAI RAJAJI SALAI
|
September 6, 2018 |
|
M VETRIVEL Vs. INDIRA GANDHI MEDICAL COLLEGE AND RESEARCH INSTITUTE REP BY ITS DIRECTOR-PRINCIPAL
|
October 22, 2018 |
|
M VIGNESHWARAN Vs. R ANBAZHAGAN
|
September 18, 2018 |
|
M VIJAYA RAGUNATHAN Vs. SUB REGISTRAR
|
September 14, 2018 |
|
M VIJAYALAKSHMI Vs. KOSALAI
|
September 4, 2018 |
|
M VINSLAL Vs. STATE OF TAMIL NADU
|
April 2, 2018 |
|
M VISWAS Vs. G DHAMODHARAN
|
March 12, 2018 |
|
M VIVEKANANDAN (DIED) Vs. V KARUPPAIAH
|
October 3, 2018 |
|
M. ABDUL KAREEM Vs. SHEIK PARVEEN
|
February 21, 2018 |
|
M. ABDULLA BIBI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION, (SECONDARY EDUCATION) AND OTHERS
|
January 17, 2018 |
|
M. ABDULLAH Vs. THE INSPECTOR OF POLICE, CENTRAL CRIME BRANCH & ORS.
|
June 22, 2018 |
|
M. AMSA Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, AND OTHER
|
January 25, 2018 |
|
M. ANANDA KUMAR Vs. COMMISSIONER GREATER CORPORATION OF CHENNAI AND OTHERS
|
April 23, 2018 |
|
M. ANANDAKUMAR Vs. SUPERINTENDENT OF POLICE, THANJAVUR DISTRICT AND OTHERS
|
April 25, 2018 |
|
M. ANBALAGAN Vs. THE SECRETARY TO THE GOVERNMENT FOOD AND CO.
|
March 1, 2018 |
|
M. ANNARASU Vs. DISTRICT COLLECTOR AND OTHERS
|
April 16, 2018 |
|
M. ANTONYSAMY Vs. S. MUMTAJ AND ORS.
|
December 18, 2018 |
|
M. ARJUNAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
January 22, 2018 |
|
M. ARUMUGAM Vs. THE ACCOUNTANT GENERAL O/O. PRINCIPLE ACCOUNTANT GENERAL AND OTHERS
|
June 26, 2018 |
|
M. ARUNAGIRINATHAN Vs. GANESH RAM AND OTHERS
|
July 3, 2018 |
|
M. BABULAL Vs. THE COMMISSIONER, TIRUPUR CORPORATION
|
June 7, 2018 |
|
M. BAGULAYAN Vs. THE SUPERINTENDENT OF CENTRAL GST & CENTRAL EXCISE
|
January 24, 2018 |
|
M. BALAGURU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
June 8, 2018 |
|
M. BASKAR Vs. THE SENIOR DIVISIONAL SECURITY COMMISSIONER & ORS.
|
June 21, 2018 |
|
M. CHANDHRA AND OTHERS Vs. DISTRICT COLLECTOR, THIRUVALLUR, MASTER PLAN COMPLEX, C.V.NAIDU SALAI AND OTHERS
|
March 7, 2018 |
|
M. CHINNAMANI Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, ENERGY DEPARTMENT AND ORS.
|
March 13, 2018 |
|
M. CHINNASAMY Vs. INSPECTOR OF POLICE
|
April 11, 2018 |
|
M. CHITRA Vs. MAHESHWARAN
|
April 6, 2018 |
|
M. DEIVAM Vs. THE STATE
|
August 31, 2018 |
|
M. DEVANATHAN Vs. THE DIRECTOR OF SCHOOL EDUCATION, NUNGAMBAKKAM, CHENNAI AND OTHERS
|
June 28, 2018 |
|
M. DEVARAJ, HUMAN WELFARE WATCH, KATTAYANVILLAI, VETTOORNIMADAM POST Vs. THE SECRETARY TO GOVERNMENT, LOCAL BODIES DEPARTMENT, SECRETARIAT OFFICE, ST. GEORGE FORT, CHENNAI & ORS.
|
January 31, 2018 |
|
M. DEVATHI Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, FORT ST. GEORGE, CHENNAI
|
January 3, 2018 |
|
M. DHANALAKSHMI Vs. DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT AND OTHERS
|
February 15, 2018 |
|
M. DHANARAJ AND OTHERS Vs. MRS. MONISHA @ ARTHI AND OTHERS
|
September 6, 2018 |
|
M. DHANASEELAN AND OTHER Vs. ANNA UNIVERSITY AND OTHERS
|
April 26, 2018 |
|
M. DHARMARAJA Vs. STATE
|
June 4, 2018 |
|
M. DINKARAN MANICKAM AND ORS. Vs. STATE
|
January 23, 2018 |
|
M. DIVYA Vs. B. YUVARAJ
|
April 4, 2018 |
|
M. DIVYA Vs. STATE OF TAMIL NADU AND OTHERS
|
January 25, 2018 |
|
M. DIVYALAKSHMI Vs. TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY AND OTHERS
|
March 13, 2018 |
|
M. DURAIRAJ Vs. CHIEF ENGINEER
|
January 3, 2018 |
|
M. EASWARI Vs. S. NAGARAJAN
|
June 21, 2018 |
|
M. ELANGOVAN Vs. ASSISTANT COMMERCIAL TAX OFFICER (SD)
|
August 28, 2018 |
|
M. ENIYAN Vs. COMMISSIONER, CHENNAI CORPORATION, AND OTHERS
|
March 26, 2018 |
|
M. ESWARI AND OTHERS Vs. A. ELUMALAI AND OTHERS
|
March 9, 2018 |
|
M. EZHILARASI Vs. STATE OF TAMIL NADU AND OTHER
|
January 22, 2018 |
|
M. FATHIMA BEGAM Vs. THE PRINCIPAL SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU
|
March 12, 2018 |
|
M. GANAPATHI AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
July 4, 2018 |
|
M. GANAPATHY (DIED) AND OTHERS Vs. T. CHANDRA KALA BHAKYALAKSHMI (DIED) AND OTHERS
|
July 20, 2018 |
|
M. GANESAN Vs. N. RAJESHWARI AND ANR.
|
February 26, 2018 |
|
M. GANESAN Vs. C. VENU (DECEASED) & ORS.
|
February 9, 2018 |
|
M. GEETHANJALI Vs. THE DIRECTOR AND OTHERS
|
January 3, 2018 |
|
M. GOMATHI Vs. DISTRICT COLLECTOR, NAGAPATTINAM AND OTHERS
|
July 20, 2018 |
|
M. GOUTHAM Vs. SECRETARY/ADDL. DME, SELECTION COMMITTEE AND OTHERS
|
July 6, 2018 |
|
M. GOVINDAN Vs. DISTRICT COLLECTOR AND ANR.
|
February 23, 2018 |
|
M. GOVINDASWAMY Vs. THE DISTRICT COLLECTOR, KANCHIPURAM AND OTHERS
|
February 20, 2018 |
|
M. GUNASEKARAN Vs. SUPERINTENDENT OF POLICE, DISTRICT POLICE OFFICE AND OTHERS
|
June 21, 2018 |
|
M. GUNASEKARAN Vs. JAGADEESAN
|
November 28, 2018 |
|
M. GURRAPPA Vs. UNION OF INDIA AND OTHERS
|
June 28, 2018 |
|
M. GURUSAMY NADAR AND OTHERS Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
|
June 27, 2018 |
|
M. JAGATHALAPRADAPAN Vs. THE STATE OF TAMIL NADU
|
March 5, 2018 |
|
M. JAMES Vs. MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION LIMITED AND OTHERS
|
June 21, 2018 |
|
M. JAWAHAR Vs. THE DISTRICT REVENUE OFFICER, SIVAGANGAI DISTRICT AND OTHER
|
February 27, 2018 |
|
M. JAYAKUMAR Vs. THE MANAGEMENT OF TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD.
|
July 19, 2018 |
|
M. JAYARAMAN Vs. INSPECTOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (HR & CE) AND OTHERS
|
February 21, 2018 |
|
M. JESUDASPANDIAN AND OTHERS Vs. SECRETARY TO GOVERNMENT
|
June 4, 2018 |
|
M. JEYACHANDRA Vs. SECRETARY TO GOVERNMENT AND OTHERS
|
June 28, 2018 |
|
M. JOICE Vs. GOVERNMENT OF INDIA AND ORS.
|
July 10, 2018 |
|
M. JOTHI Vs. STATE OF TAMIL NADU AND OTHERS
|
March 8, 2018 |
|
M. JUSTIN RAJAN Vs. THE COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS AND OTHERS
|
February 26, 2018 |
|
M. KANAGARAJ Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED (TASMAC) AND OTHERS
|
June 19, 2018 |
|
M. KANNAN Vs. INSPECTOR OF POLICE
|
April 2, 2018 |
|
M. KARTHIGA Vs. V. JAIGANESH
|
April 20, 2018 |
|
M. KARTHIKEYAN Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE (AA1) DEPARTMENT
|
June 4, 2018 |
|
M. KARTHIKEYAN Vs. M/S. ALAMELU BALAJI SPINNING MILLS PRIVATE LIMITED AND OTHERS
|
March 6, 2018 |
|
M. KARUNANITHI Vs. DISTRICT COLLECTOR SIVAGANGAI AND OTHERS
|
February 14, 2018 |
|
M. KARUPPAIAH Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD AND OTHERS
|
March 7, 2018 |
|
M. KARUPPASAMY Vs. DISTRICT COLLECTOR, MADURAI AND OTHERS
|
March 8, 2018 |
|
M. KASIRAJAN AND ORS. Vs. THE UNION OF INDIA
|
January 2, 2018 |
|
M. KEERTHANA Vs. MAHENDRAN
|
July 24, 2018 |
|
M. KUMAR Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 6, 2018 |
|
M. KUMAR Vs. UNION OF INDIA
|
October 25, 2018 |
|
M. KUMAR Vs. GOVERNMENT OF TAMILNADU REPRESENTED BY ITS SECRETARY, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
|
August 20, 2018 |
|
M. KUMARAN Vs. THE SUPERINTENDANT OF POLICE AND OTHERS
|
July 19, 2018 |
|
M. KUMARESAN AND OTHERS Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
July 25, 2018 |
|
M. KUPPUSWAMY Vs. ASST. COMMISSIONER
|
July 31, 2018 |
|
M. LAVANYA Vs. M. RAVISHANKAR
|
April 24, 2018 |
|
M. LIONEL ANTONY RAJ Vs. DR. P.P. CHELLATHURAI
|
June 14, 2018 |
|
M. MADHUMITHA Vs. A. NISHANTH
|
April 12, 2018 |
|
M. MADHUPRAKASH Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD AND OTHERS
|
June 18, 2018 |
|
M. MAHENDRAN Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 31, 2018 |
|
M. MALARVIZHI Vs. COMMISSIONER, CORPORATION OF CHENNAI AND OTHERS
|
January 12, 2018 |
|
M. MALARVIZHI Vs. THE COMMISSIONER, CORPORATION OF CHENNAI, RIPON BUILDING, CHENNAI 600 003
|
March 9, 2018 |
|
M. MALATHI Vs. BHARAT PETROLEUM CORPORATION LIMITED AND OTHERS
|
April 6, 2018 |
|
M. MANI Vs. STATE OF TAMIL NADU
|
April 2, 2018 |
|
M. MANI Vs. THE LABOUR COURT, TIRUNELVELI AND OTHERS
|
June 4, 2018 |
|
M. MANI AND OTHERS Vs. E. MUNUSAMY (DECEASED) AND OTHERS
|
February 15, 2018 |
|
M. MANICKAM Vs. SECRETARY TO GOVERNMENT
|
February 12, 2018 |
|
M. MANIKANDAN Vs. DIRECTOR GENERAL OF POLICE & ORS.
|
February 13, 2018 |
|
M. MANIKANDAN Vs. THE SUPERINTENDENT OF POLICE AND OTHER
|
August 3, 2018 |
|
M. MANIMUTHU Vs. REGISTRAR GENERAL, HONOURABLE MADRAS HIGH COURT, CHENNAI AND OTHERS
|
June 14, 2018 |
|
M. MANIVANNAN AND OTHERS Vs. MANAGEMENT
|
June 4, 2018 |
|
M. MANOKARAN Vs. STATE OF TAMIL NADU AND OTHERS
|
September 6, 2018 |
|
M. MANOKARAN Vs. ASSISTANT DIVISIONAL ENGINEER AND ANOTHER
|
February 27, 2018 |
|
M. MARAGATHAVALLI Vs. CHIEF CONTROLLING REVENUE AUTHORITY-CWM-INSPECTOR GENERAL OF REGISTRATION
|
July 31, 2018 |
|
M. MOHAN Vs. STATE
|
June 14, 2018 |
|
M. MOTTAIYAN ALIAS MOTTAIYASAMY Vs. STATE AND OTHERS
|
July 16, 2018 |
|
M. MUNEESWARAN Vs. ADDITIONAL CHIEF SECRETARY
|
June 7, 2018 |
|
M. MUNIYASAMY AND OTHERS Vs. STATE
|
June 14, 2018 |
|
M. MURALI Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT, DINDIGUL AND ORS.
|
January 24, 2018 |
|
M. MURALI Vs. BLOCK DEVELOPMENT OFFICER AND ANR.
|
March 7, 2018 |
|
M. MURUGAN Vs. THE REVENUE DIVISIONAL OFFICER
|
July 18, 2018 |
|
M. MURUGESAN Vs. LIC, OF INDIA
|
July 18, 2018 |
|
M. MURUGESWARI Vs. THE DIRECTOR OF TAMIL NADU, SCHOOL EDUCATIONAL DEPARTMENT AND OTHERS
|
June 19, 2018 |
|
M. MUTHU KUMAR Vs. THE DIRECTOR GENERAL OF POLICE, TAMIL NADU POLICE DEPARTMENT, CHENNAI, 600004
|
January 23, 2018 |
|
M. MUTHUPANDI Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR AND OTHERS
|
February 13, 2018 |
|
M. MUTHUPANDI Vs. COMMISSIONER OF POLICE COIMBATORE CORPORATION & ORS.
|
June 25, 2018 |
|
M. NAGARAJ Vs. THE SUPERINTENDENT OF POLICE, OFFICE OF THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 11, 2018 |
|
M. NAGARAJAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST & ORS.
|
March 6, 2018 |
|
M. NAGARATHINAM Vs. THE SUPERINTENDENT OF POLICE, TUTICORIN AND OTHERS
|
June 14, 2018 |
|
M. NANDAGOPALAN Vs. THE STATE OF TAMILNADU
|
June 27, 2018 |
|
M. NARAYANAN Vs. THE COLLECTOR, KRISHNAGIRI DISTRICT AND ORS.
|
June 22, 2018 |
|
M. NATARAJAN Vs. COMMISSIONER, TIRUVARUR MUNICIPALITY, TIRUVARUR
|
July 30, 2018 |
|
M. NEELAMEGAM Vs. THE SECRETARY TO GOVERNMENT
|
February 21, 2018 |
|
M. PACHIYAPPAN AND OTHERS Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD., (TANGEDCO), AND OTHERS
|
April 18, 2018 |
|
M. PALANEESWARAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE THANJAVUR EAST POLICE STATION THANJAVUR
|
January 18, 2018 |
|
M. PALANIAPPAN AND OTHERS Vs. P.L. UMAYAL AND OTHERS
|
July 11, 2018 |
|
M. PALANISAMY Vs. P. PADMINI
|
January 5, 2018 |
|
M. PALANISAMY Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
April 11, 2018 |
|
M. PALANISAMY Vs. THE DIRECTOR OF HANDLOOMS AND TEXTILES, II FLOOR, KURALAGAM, CHENANI 108.
|
January 29, 2018 |
|
M. PALCHAMY Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM DISTRICT AND OTHERS
|
July 26, 2018 |
|
M. PANDI Vs. THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT, SIVAGANGAI. AND ANOTHER
|
July 6, 2018 |
|
M. PANDIAYARAJAN Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION AND ANOTHER
|
February 20, 2018 |
|
M. PAPPA Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, SCHOOL EDUCATION DEPARTMENT, FORT ST. GEORGE, CHENNAI – 600 009 AND OTHERS
|
February 12, 2018 |
|
M. PERIYANAN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT, MADURAI
|
January 12, 2018 |
|
M. PERIYASAMY Vs. THE DISTRICT COLLECTOR & ORS.
|
February 7, 2018 |
|
M. PERUMAL Vs. SUPERINTENDENT OF POLICE, TRICHY AND OTHER
|
April 25, 2018 |
|
M. PERUMAL Vs. DISTRICT COLLECTOR O/O DISTRICT COLLECTOR, KANCHIPURAM AND OTHERS
|
January 10, 2018 |
|
M. POONGODI AND ORS. Vs. S. POONGAVANAM (DECEASED) AND ANR.
|
February 7, 2018 |
|
M. PRABHA Vs. ELANGOVAN
|
June 26, 2018 |
|
M. PRADEEP Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
August 6, 2018 |
|
M. PRIYA Vs. SECRETARY TO THE GOVERNMENT
|
January 29, 2018 |
|
M. PURUSHOTHAMAN Vs. SECRETARY GOVERNMENT OF INDIA DEPARTMENT OF SCHOOL EDUCATION AND LITERACY
|
May 29, 2018 |
|
M. PUSHPARAJ Vs. K. KANTHIAH
|
January 17, 2018 |
|
M. RAJA Vs. STATE BANK OF INDIA AND OTHERS
|
June 4, 2018 |
|
M. RAJA AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
March 7, 2018 |
|
M. RAJALAKSHMI Vs. MR. G. PRAKASH
|
April 10, 2018 |
|
M. RAJASARASWATHI Vs. T. PONNUDURAI
|
June 28, 2018 |
|
M. RAJEEV GANDHI Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD AND OTHERS
|
June 4, 2018 |
|
M. RAJENDRAN Vs. M/S. SHRIRAM CITY UNION FINANCE (P) LTD.
|
July 10, 2018 |
|
M. RAJENDRAN Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHERS
|
July 26, 2018 |
|
M. RAJESH Vs. THANGAM
|
July 9, 2018 |
|
M. RAJESHWARI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 5, 2018 |
|
M. RAJIVGANDHI Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHER
|
April 25, 2018 |
|
M. RAJKUMAR Vs. S. EASWARAMOORTHY
|
January 11, 2018 |
|
M. RAMACHANDRAN Vs. CHAIRMAN, LAW ADMISSIONS
|
March 7, 2018 |
|
M. RAMAKRISHNAN Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION AND OTHERS
|
June 5, 2018 |
|
M. RAMANUJAM Vs. R. MANIMEGALAI
|
June 27, 2018 |
|
M. RAMESH Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATIVE DEPARTMENT AND OTHERS
|
June 26, 2018 |
|
M. RANGANATHAN AND OTHERS Vs. EXECUTIVE OFFICER, NARAVARIKUPPAM SELECTION GRADE TOWN PANCHAYAT
|
March 26, 2018 |
|
M. RANGASAMY Vs. THE SUPERINTENDENT OF POLICE & ORS.
|
June 22, 2018 |
|
M. RAVICHANDRAN Vs. MANJULA AND OTHERS
|
July 17, 2018 |
|
M. S.P. SUBRAMANIAM AND OTHERS Vs. STATE BY SUB INSPECTOR OF POLICE
|
June 11, 2018 |
|
M. SABJAN Vs. STATE OF TAMIL NADU AND OTHERS
|
March 19, 2018 |
|
M. SAKTHIVEL Vs. DHANALAKSHMI AND ANR.
|
March 27, 2018 |
|
M. SAKUBAR SADIK Vs. STATE
|
May 18, 2018 |
|
M. SALOMINA PUSHPARANI Vs. DIRECTOR OF SCHOOL EDUCATION
|
February 20, 2018 |
|
M. SAMPATH Vs. STATE
|
June 26, 2018 |
|
M. SANTHANAM Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 11, 2018 |
|
M. SARALA Vs. THE DISTRICT COLLECTOR
|
February 19, 2018 |
|
M. SARANYA Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU HOME, PROHIBITION & EXCISE DEPARTMENTAL FORT ST. GEORGE CHENNAI
|
April 4, 2018 |
|
M. SARATHCHANDRAN Vs. M. JAYALAKSHMI SARATH CHANDRAN
|
April 13, 2018 |
|
M. SARAVANAKUMAR Vs. THE CHAIRMAN
|
February 5, 2018 |
|
M. SATHEESH Vs. STATE AND OTHERS
|
July 3, 2018 |
|
M. SATHISH KUMAR Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD, REP. BY ITS VICE CHAIRMAN AND OTHER
|
January 24, 2018 |
|
M. SELLAMMAL Vs. THE STATE
|
August 24, 2018 |
|
M. SELVA MICHAEL Vs. STATE OF TAMIL NADU AND OTHERS
|
January 2, 2018 |
|
M. SELVAKUMAR Vs. THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, SECRETARIAT AND ORS.
|
June 21, 2018 |
|
M. SELVAKUMAR AND ORS. Vs. NIL
|
January 29, 2018 |
|
M. SELVARANI Vs. THE CHIEF METROPOLITAN MAGISTRATE AND OTHERS
|
April 4, 2018 |
|
M. SENTHIL KUMAR Vs. K.S. YASODHA
|
August 13, 2018 |
|
M. SHANMUGASUNDARAM AND OTHERS Vs. THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT (WRO) AND OTHERS
|
February 9, 2018 |
|
M. SINDHU Vs. THE CHAIRMAN V.O. CHIDAMBARANAR PORT TRUST AND ORS.
|
July 27, 2018 |
|
M. SIVARAJU Vs. THE COMMISSIONER, COIMBATORE CORPORATION AND ORS.
|
June 18, 2018 |
|
M. SOOSAI MICHAEL Vs. CHIEF ENGINEER, HIGHWAYS (GENERAL) AND OTHERS
|
February 23, 2018 |
|
M. SRI SIVA KUMAR AND ANOTHER Vs. ELECTION COMMISSIONER, TAMIL NADU STATE CO
|
April 6, 2018 |
|
M. SRINIVASAN ALIAS M.S. VASAN Vs. V. SIVAKUMAR
|
January 29, 2018 |
|
M. SUBBAIAH Vs. THE SUPERINTENDENT OF POLICE, PUDUKOTTAI DISTRICT AND ANOTHER
|
June 28, 2018 |
|
M. SUBRAMANI Vs. KADUMBADI @ CHINNAGOVINDASAMY AND ANR.
|
January 17, 2018 |
|
M. SUBRAMANI Vs. GOVERNMENT OF TAMIL NADU AND ANOTHER
|
April 16, 2018 |
|
M. SUBRAMANIAN Vs. THE SUB REGISTRAR
|
February 8, 2018 |
|
M. SUDALAIYANDI Vs. THE SUPERINTENDENT OF POLICE
|
January 24, 2018 |
|
M. SUGUMAR Vs. ACCOUNTANT GENERAL (ACCOUNTS & ENTITLEMENT) AND OTHERS
|
March 9, 2018 |
|
M. SUMATHI Vs. GOVERNMENT OF TAMILNADU AND ORS.
|
June 8, 2018 |
|
M. SUMATHI AND OTHERS Vs. CHAIRMAN, TEACHER RECRUITMENT BOARD
|
February 16, 2018 |
|
M. SWARNALAKSHMI AND OTHERS Vs. THE STATE OF TAMIL NADU AND OTHERS
|
June 12, 2018 |
|
M. TAMILSELVI Vs. K. KANDASAMY
|
March 21, 2018 |
|
M. THAMIZHSELVAM Vs. STATE
|
July 11, 2018 |
|
M. THANGAMARIYAMMAL Vs. STATE OF TAMIL NADU AND ORS.
|
July 9, 2018 |
|
M. THANGARAJ Vs. THE STATE
|
February 28, 2018 |
|
M. THETCHINAMOORTHY AND OTHERS Vs. DISTRICT COLLECTOR AND OTHERS
|
February 15, 2018 |
|
M. THILLAI ARUNACHALAM Vs. MADURAI CORPORATION
|
February 21, 2018 |
|
M. THIRUSELVAM Vs. THE STATE
|
February 5, 2018 |
|
M. THIYAGARAJAN Vs. REGIONAL TRANSPORT OFFICER, ARUR
|
February 7, 2018 |
|
M. THOONDIKARUPPASAMY Vs. MURUGESWARI AND OTHERS
|
June 22, 2018 |
|
M. V. DILLIBABU AND OTHER Vs. CHIEF MANAGER, PUNJAB NATIONAL BANK
|
June 11, 2018 |
|
M. VAIRVALLI AMMAL Vs. JOINT COMMISSIONER, HINDU RELIGIOUS CHARITABLE ENDOWMENT AND OTHERS
|
February 20, 2018 |
|
M. VALLAVAN Vs. INSPECTOR OF POLICE
|
April 2, 2018 |
|
M. VEERARAGHAVAN Vs. SYNDICATE BANK
|
February 14, 2018 |
|
M. VELMURUGAN Vs. SUPERINTENDENT OF POLICE
|
July 26, 2018 |
|
M. VELUCHAMY Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHER
|
April 25, 2018 |
|
M. VELUSAMY Vs. REVATHI AND OTHERS
|
April 10, 2018 |
|
M. VENKATACHALAM Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI AND OTHERS
|
July 18, 2018 |
|
M. VENKATESAN Vs. THE MANAGEMENT OF KALAVAI PRIMARY AGRICULTURAL CO-OPERATIVE BANK AND OTHERS
|
June 14, 2018 |
|
M. VENMANI Vs. THE DIRECTORATE OF LEGAL STUDIES
|
June 7, 2018 |
|
M. VIJAYAKUMAR Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT, FORT ST. GEORGE, CHENNAI AND OTHERS
|
January 17, 2018 |
|
M. VIMALA Vs. REGISTRAR, PERIYAR UNIVERSITY AND OTHERS
|
January 3, 2018 |
|
M. VISWANATHAN Vs. J. PADMAVATHY
|
April 12, 2018 |
|
M. VISWANATHAN AND OTHERS Vs. M/S. SHRIRAM TRANSPORT FINANCE COMPANY LTD.
|
July 11, 2018 |
|
M. YOKARAJ Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
|
July 3, 2018 |
|
M.A. JAYARAMAN AND ANR. Vs. C. JAMUNA
|
March 23, 2018 |
|
M.A.HASAN ABDUL KADER Vs. THE DEPUTY GENERAL MANAGER, STATE BANK OF INDIA AND OTHERS
|
June 11, 2018 |
|
M.A.K. BALAKRISHNAN AND OTHERS Vs. AMMINI AMMAL (DECEASED) AND OTHERS
|
January 30, 2018 |
|
M.B. RAJAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD. & ORS.
|
January 23, 2018 |
|
M.BALASUBRAMANIAN Vs. MANAGEMENT TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION AND ANOTHER
|
April 13, 2018 |
|
M.D. MURTHY AND ORS Vs. TAMIL NADU ELECTRICITY BOARD, REP. BY CHIEF ENGINEER PERSONNEL AND ORS.
|
July 19, 2018 |
|
M.G. MAMTHA AND ANOTHER Vs. TAHSILDAR, DHENKANIKOTTAI TALUK OFFICE, DHENKANIKOTTAI, KRISHNAGIRI DISTRICT
|
February 6, 2018 |
|
M.G. NAGARAJ Vs. DISTRICT COLLECTOR, ERODE DISTRICT AND OTHERS
|
March 19, 2018 |
|
M.GOVINDASAMY Vs. R.KRISHNAN
|
November 20, 2018 |
|
M.J. MOHAN AND OTHERS Vs. VASANTHA SUTHANANTHAM AND OTHERS
|
February 26, 2018 |
|
M.JANCY Vs. REVENUE DIVISIONAL OFFICER
|
December 24, 2018 |
|
M.JEEVANANDHAM AND OTHERS Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION AND OTHERS
|
January 31, 2018 |
|
M.K. ABDUL KHADHAR JAILANI Vs. KODAIKANAL MUNICIPALITY
|
March 8, 2018 |
|
M.K.HASSAN Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE
|
December 4, 2018 |
|
M.K.P. MURUGAN Vs. GOVERNMENT OF TAMIL NADU
|
October 9, 2018 |
|
M.K.THIYAGARAJAN Vs. MANAGING DIRECTOR
|
October 12, 2018 |
|
M.KARTHIK Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 3, 2018 |
|
M.KARUPPANNAN Vs. MARIYAMMAL
|
October 29, 2018 |
|
M.LAKSHMIPATHY Vs. INSPECTOR OF POLICE
|
January 7, 2018 |
|
M.LOGANATHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
August 30, 2018 |
|
M.M. ENGINEERS PVT. LTD. Vs. CESTAT
|
June 28, 2018 |
|
M.M. MEENAKSHI SUNDARAM Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 2, 2018 |
|
M.M. MEIYAPPAN Vs. C. CHANDRASEKAR
|
January 11, 2018 |
|
M.M. MOHAMED SALAHUDEEN Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
February 20, 2018 |
|
M.M. SYED ABDUL GANI Vs. ISMAIL AND OTHERS
|
June 21, 2018 |
|
M.MEENATCHI Vs. DIRECTORATE OF LEGAL STUDIES
|
November 30, 2018 |
|
M.MOHAN KENNEDY Vs. STATE
|
December 4, 2018 |
|
M.MOTCHA ALANGARAM Vs. ESTATE OFFICER
|
December 3, 2018 |
|
M.MUNIARAJ Vs. THE ADDITIONAL CHIEF SECRETARY/SECRETARY TO GOVERNMENT
|
July 10, 2018 |
|
M.N.V. SUDHAKAR Vs. G. SENTHILKUMAR
|
April 11, 2018 |
|
M.NAGARAJI AND OTHERS Vs. THE COMMISSIONER, TAMIL STATE CO
|
August 28, 2018 |
|
M.NAMAKANDA THEVAR & ORS. Vs. K.SARASAMMAL
|
April 23, 2018 |
|
M.NARAYANASAMY Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 29, 2018 |
|
M.NATARAJAN Vs. DIRECTOR GENERAL OF POLICE
|
December 20, 2018 |
|
M.P. GANESAN Vs. COMMERCIAL TAX OFFICER
|
August 3, 2018 |
|
M.P. PONRAJ Vs. S. DAVE JEYASELVAN
|
October 11, 2018 |
|
M.P.SIVASAMY Vs. M.P.PALANIAPPAN
|
March 5, 2018 |
|
M.R. PALANISAMY Vs. GNANASOUNDARI AND ORS.
|
March 20, 2018 |
|
M.RADHAMANI Vs. GOMATHIAMMAL
|
January 21, 2018 |
|
M.RAJESH Vs. V.MAHESH
|
December 3, 2018 |
|
M.RAJINIKANTH Vs. S.JEGADEESAN
|
September 4, 2018 |
|
M.RAMESH Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 3, 2018 |
|
M.S. BRICKS WORKS Vs. CHIEF ENGINEER/CIVIL DESIGNS, TAMIL NADU ELECTRICITY BOARD/ TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD., (TANGEDCO) AND OTHERS
|
January 9, 2018 |
|
M.S. ENGINEERS Vs. DR. K. VIJAYAKARTHIKEYAN
|
July 6, 2018 |
|
M.S. MURUGAN Vs. SUPERINTENDENT OF POLICE
|
April 24, 2018 |
|
M.S. MUTHURAMAN Vs. COMMERCIAL TAX OFFICER & ORS.
|
April 5, 2018 |
|
M.S. RAVI AND OTHERS Vs. STATE
|
July 23, 2018 |
|
M.S. SIVAKAMASUNDARI WORKING AS ASSISTANT MANAGER (PERSONNEL & WAGES) Vs. THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. AND OTHERS
|
April 24, 2018 |
|
M.S. SIVAKUMAR Vs. THE SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, FORT ST. GEORGE, CHENNAI
|
March 8, 2018 |
|
M.S. VENKATESAN Vs. LAND ACQUISITION CUM SPECIAL DEPUTY COLLECTOR LAND ACQUISITION CELL CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
|
March 23, 2018 |
|
M.SARAVANAKUMAR Vs. P.K.CHINNAMOKKAIYAN
|
January 18, 2018 |
|
M.SELVAM AND ANOTHER Vs. INDIRANI
|
February 20, 2018 |
|
M.SELVARAJ Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 3, 2018 |
|
M.SRINIVASAN Vs. STATE OF TAMIL NADU AND OTHER
|
February 8, 2018 |
|
M.SUBASH CHANDRA BOSE Vs. M.RAMANATHAN
|
December 14, 2018 |
|
M.SUNDARARAJAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 22, 2018 |
|
M.TAMILMURUGAN Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 6, 2018 |
|
M.VEEMARAJ Vs. INSPECTOR OF POLICE
|
April 3, 2018 |
|
M.VIDHYA Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
|
February 19, 2018 |
|
M/S A TO Z MOBILES PRIVATE LIMITED COMPANY Vs. THE OMBUDSMAN
|
October 13, 2018 |
|
M/S EAST COAST BEARINGS Vs. COMMERCIAL TAX OFFICER II
|
March 5, 2018 |
|
M/S GEMINI PICTURES CIRCUIT, PRIVATE LIMITED Vs. THE STATE OF TAMIL NADU & ORS.
|
March 6, 2018 |
|
M/S M.R. HOSPITAL DULY Vs. PRINCIPAL SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT AND OTHERS
|
July 25, 2018 |
|
M/S MOTILAL OSWAL SECURITIES LTD., REP., BY ITS BRANCH MANAGER MR. RAMAKRISHNAN, 2ND FLOOR, PALM SPRING CENTRE, NEXT TO D Vs. MR. P.M. ABRAHAM, PERIALATHU HOUSE, MADATHUMBHAGOM NORTH P.O. PURAUMATTOM, THIRUVALLA
|
February 27, 2018 |
|
M/S NATIONAL INSURANCE CO. LTD. Vs. MINOR PORSELVI
|
September 6, 2018 |
|
M/S NEPC INDIA LIMITED Vs. M/S INDIAN OIL CORPORATION LIMITED
|
March 1, 2018 |
|
M/S NRP PROJECTS PRIVATE LIMITED, LEVEL Vs. M/S BHARAT PETROLEUM CORPORATION LIMITED
|
March 9, 2018 |
|
M/S SHRIRAM HOUSING FINANCE LTD. Vs. DISTRICT COLLECTOR, THE DISTRICT MAGISTRATE, KANCHEEPURAM COLLECTORATE, KANCHEEPURAM DISTRICT
|
August 16, 2018 |
|
M/S TELEFLEX MEDICAL (P) LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER AND OTHERS
|
January 8, 2018 |
|
M/S VIJAY AQUA PIPES (P) LTD. AND OTHERS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE AND OTHERS
|
July 24, 2018 |
|
M/S. 3F INDUSTRIES LIMITED NO. 7/2 Vs. M/S. UNITED INDIA INSURANCE CO. LTD.
|
March 28, 2018 |
|
M/S. ABI STEELS Vs. ASSISTANT COMMISSIONER (CT)
|
March 21, 2018 |
|
M/S. ACCEL FRONTLINE LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
January 10, 2018 |
|
M/S. ADITYA REAL ESTATES Vs. P. BASKAR, PARTNER, M/S. VASAVI BUILDERS MEDAVAKKAM NOW KNOWN AS SRI AISHWARYAM HOMES REGD. OFFICE
|
March 7, 2018 |
|
M/S. ALAM IMPEX Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
April 19, 2018 |
|
M/S. ALF BARIK LEATHERS (P) LTD. Vs. THE STATE TAX OFFICER (MAIN) AND OTHERS
|
August 31, 2018 |
|
M/S. ALLCARGO LOGISTICS LIMITED Vs. TAMIL NADU CHIEF CONTROLLING REVENUE AUTHORITY & INSPECTOR GENERAL AND OTHERS
|
March 19, 2018 |
|
M/S. AMIRTHA DISTRIBUTORS Vs. ASSISTANT COMMISSIONER(ST)
|
April 12, 2018 |
|
M/S. ANNAMALAIYAR SPINNER Vs. STATE TAX OFFICER
|
March 21, 2018 |
|
M/S. ANUPAM ENTERPRISES Vs. COMMISSIONER, GREATER CHENNAI CORPORATION AND OTHERS
|
January 23, 2018 |
|
M/S. AQUA FOOD PRODUCTS Vs. THE APPELLATE COMMITTEE CELL GOVERNMENT OF INDIA AND OTHERS
|
June 28, 2018 |
|
M/S. ARTHI CHANDRU INVESTMENTS Vs. STATE REP.BY THE INSPECTOR OF POLICE, ECONOMIC OFFENCES WING
|
March 21, 2018 |
|
M/S. ARVIND REMEDIES LTD. Vs. NATIONAL PHARMACEUTICAL PRIMCING AUTHORITY
|
February 1, 2018 |
|
M/S. ASHOK KUMAR HOTELS (CUDDALORE) PVT. LTD. Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD.
|
March 12, 2018 |
|
M/S. ASHOK LEYLAND LTD 19 Vs. DEPUTY COMMISSIONER OF INCOME TAX COMPANY CIRCLE
|
April 3, 2018 |
|
M/S. ASSET RECONSTRUCTION COMPANY (INDIA) LTD. Vs. DISTRICT COLLECTOR AND OTHERS
|
July 19, 2018 |
|
M/S. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. SUNDAR AND OTHERS
|
June 18, 2018 |
|
M/S. BALAJI OIL INDUSTRIES PVT. LTD. Vs. STATE BANK OF INDIA MANNADY BRANCH
|
January 23, 2018 |
|
M/S. BENNETT COLEMAN AND COMPANY LTD. Vs. R. SUBRAMANIAN AND OTHERS
|
July 31, 2018 |
|
M/S. BETA WIND FARMS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 28, 2018 |
|
M/S. BHAGAT & CO. Vs. S. VIJAYAN AND ANOTHER
|
April 3, 2018 |
|
M/S. BHORUKA STEELS LTD. Vs. SAHAYA MARY
|
June 6, 2018 |
|
M/S. BLUE MARINE LOGISTICS PRIVATE LIMITED, BY MANAGING DIRECTOR J. SHAIK MOHAMED CHENNAI AND OTHERS Vs. M/S. UNITED INDIA INSURANCE COMPANY LIMITED
|
July 6, 2018 |
|
M/S. BORG WARNER MORSE SYSTEMS INDIA PRIVATE LTD. Vs. THE ASSISTANT COMMISSIONER (ST) (FAC) AND OTHERS
|
August 31, 2018 |
|
M/S. C.S.N. SYSTEM Vs. COMMERCIAL TAX OFFICER
|
March 27, 2018 |
|
M/S. CALIBRE INDUSTRIES Vs. PRINCIPAL COMMISSIONER, GST AND CENTRAL EXCISE
|
July 24, 2018 |
|
M/S. CAVINKARE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 4, 2018 |
|
M/S. CEE DEE YES HEALTH CARE SERVICES PVT. LTD. Vs. THE EXECUTIVE ENGINEER, ZONE XIII
|
January 2, 2018 |
|
M/S. CHARMINAR MARKETING Vs. COMMISSIONER OF COMMERCIAL TAXES AND OTHERS
|
June 26, 2018 |
|
M/S. CHENNAI PETROLEUM CORPORATION LIMITED 536, ANNA SALAI, TEYNAMPET, CHENNAI Vs. M/S. HES INFRA PRIVATE LIMITED
|
March 26, 2018 |
|
M/S. CHESNEY TOWNHOUSE OWNERS AND RESIDENTS ASSOCIATION Vs. EXECUTIVE ENGINEER
|
January 11, 2018 |
|
M/S. CHETTINAD CEMENT CORPN., LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 12, 2018 |
|
M/S. CHETTINAD CEMENT CORPORATION LTD Vs. STATE OF TAMIL NADU AND OTHERS
|
August 13, 2018 |
|
M/S. CHOLAMANDALAM INVESTMENTS AND FINANCE COMPANY LIMITED Vs. MOHAMMED RAFI
|
February 8, 2018 |
|
M/S. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. INCOME TAX APPELLATE TRIBUNAL
|
November 13, 2018 |
|
M/S. CHOWEL INDIA PRIVATE LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
February 12, 2018 |
|
M/S. CITIBANK NA, HAVING BRANCH OFFICE AT ACROPOLIS Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR, COIMBATORE DISTRICT
|
July 10, 2018 |
|
M/S. COMPETITION TEAM TECHNOLOGY (INDIA) PVT. LTD. Vs. UNION OF INDIA, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE AND OTHERS
|
April 26, 2018 |
|
M/S. COMPUAGE INFOCOM LTD. Vs. STATE TAX OFFICER
|
June 25, 2018 |
|
M/S. COUNCIL FOR LEATHER EXPORTS Vs. COMMISSIONER OF INCOME TAX (APPEALS) AND OTHERS
|
April 3, 2018 |
|
M/S. COVANTA SAMALPATTI OPERATING PRIVATE LIMITED, CHENNAI Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE I (3), CHENNAI
|
April 4, 2018 |
|
M/S. CRESCENT STRUCTURALS Vs. M/S. NCP SERVICE
|
February 19, 2018 |
|
M/S. CROWN ESSENTIAL OIL COMPANY Vs. THE DISTRICT FOREST OFFICER AND ORS.
|
July 20, 2018 |
|
M/S. D.M. MODERN RICE MILL Vs. THE AUTHORISED OFFICER TAMILNAD MERCANTILE BANK LTD
|
January 31, 2018 |
|
M/S. D.M. TRADERS AND OTHERS Vs. AUTHORISED OFFICER TAMIL NAD MERCANTILE BANK LTD AND OTHERS
|
June 22, 2018 |
|
M/S. DATAFIELD INDIA PRIVATE LIMITED (FORMERLY KNOWN AS DATA FIELD INDIA LTD) Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
February 1, 2018 |
|
M/S. DATAMARK PRODAPT INDIA BPO LLP Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 3, 2018 |
|
M/S. DBS CORPORATE SERVICES PVT. LTD Vs. COMMISSIONER THE CORPORATION OF CHENNAI RIPON BUILDING AND OTHERS
|
April 19, 2018 |
|
M/S. DHANVIJAY TEXTILES (P) LTD. Vs. THE ASSISTANT COMMISSIONER
|
April 2, 2018 |
|
M/S. DHARANI HI-TECH PROJECTS PVT LTD. Vs. CHAIRMAN AND OTHERS
|
March 7, 2018 |
|
M/S. DOSHI DEVELOPERS AND BUILDERS PVT. LTD. Vs. C.R. VASANTHI AND OTHERS
|
February 23, 2018 |
|
M/S. DSRM STEELS (P) LIMITED Vs. THE COMMERCIAL TAX OFFICER (MAIN)
|
July 11, 2018 |
|
M/S. EAGLE PRESS PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX COMPANY CIRCLE II (1), CHENNAI
|
April 10, 2018 |
|
M/S. ELEKTRONIKA SALES PVT., LTD. Vs. THE COMMISSIONER OF CUSTOMS CHENNAI
|
June 28, 2018 |
|
M/S. ELGITREAD (INDIA) LTD. Vs. INSPECTOR GENERAL OF REGISTRATION SANTHOME AND OTHER
|
February 1, 2018 |
|
M/S. EMPEE DISTILLERIES LIMITED AND OTHERS Vs. M/S. GIMPEX PRIVATE LTD. AND OTHERS
|
June 4, 2018 |
|
M/S. EMPRESS AUDIO Vs. COMMISSIONER OF COMMERCIAL TAXES AND OTHERS
|
April 28, 2018 |
|
M/S. EMPRESS AUDIO Vs. THE ASSISTANT COMMISSIONER (CT), CHINTADRIPET ASSESSMENT CIRCLE
|
June 20, 2018 |
|
M/S. EXTAL INTERNATIONAL EXPORTS PVT. LTD. Vs. AUTHORISED OFFICER AND OTHERS
|
April 2, 2018 |
|
M/S. FARIDA SHOES PVT. LTD AND OTHERS Vs. M/S. SOUTHERN ROOFINGS PVT LTD
|
January 3, 2018 |
|
M/S. FEDERAL BANK LTD. Vs. THE DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR, O/O THE DISTRICT COLLECTOR, DISTRICT COLLECTORATE, THIRUVALLUR DISTRICT AND OTHERS
|
January 9, 2018 |
|
M/S. FIH INDIA DEVELOPER PRIVATE LIMITED Vs. CHENNAI PROMOTERS, CHENNAI AND OTHERS
|
June 6, 2018 |
|
M/S. FIVE STAR MARINE EXPORTS P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, COMPANY CIRCLE
|
April 3, 2018 |
|
M/S. FLORIND SHOES (P) LTD. AND OTHERS Vs. TAMILNADU ELECTRICITY BOARD
|
June 21, 2018 |
|
M/S. FOODS FATS AND FERTILIZERS LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
July 11, 2018 |
|
M/S. FUTNANI DAIRY FARM Vs. BANK OF BARODA
|
February 15, 2018 |
|
M/S. GAJAPRIA HOTELS PRIVATE LIMITED Vs. RAVICHANDRAN AND OTHERS
|
February 5, 2018 |
|
M/S. GANAPATHY SPINNING MILLS Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE AND OTHERS
|
June 22, 2018 |
|
M/S. GOVEL TRUST Vs. THE DEPUTY COMMISSIONER OF INCOME
|
August 9, 2018 |
|
M/S. GREEN HERBALS Vs. AIRPORTS AUTHORITY OF INDIA, CHENNAI AIRPORT AND OTHERS
|
March 1, 2018 |
|
M/S. GURUDEV FOUNDATIONS PVT. LTD. Vs. M/S. DUGAR HOUSING LIMITED
|
July 27, 2018 |
|
M/S. HOTEL MILESTONNEZ INDIA PRIVATE LTD. Vs. RESERVE BANK OF INDIA FORT ST. GEORGE
|
February 23, 2018 |
|
M/S. HOTEL MILESTONNEZ INDIA PRIVATE LTD. Vs. STATE BANK OF INDIA
|
June 12, 2018 |
|
M/S. IDAN MEDIA WORKS INDIA PVT LIMITED AND OTHERS Vs. AUTHORISED OFFICER M/S. PALLAVAN GRAMA BANK NO.6 YERCAUD ROAD HASTHAMPATTI SALEM 636 007 AND OTHERS
|
June 5, 2018 |
|
M/S. IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. V. CHINNAKUTTY AND OTHERS
|
March 6, 2018 |
|
M/S. IMPERIAL TRADING COMPANY AND ANOTHER Vs. APPELLATE DEPUTY COMMISSIONER (CT) AND OTHERS
|
February 22, 2018 |
|
M/S. INDIA ELECTRONICS Vs. JOINT COMMISSIONER OF INCOME TAX AND OTHER
|
January 9, 2018 |
|
M/S. INDIA INFOLINE COMMODITIES LIMITED Vs. ASHOK KUMAR PARUPALLY AND OTHER
|
June 11, 2018 |
|
M/S. INDIA INFOLINE HOUSING FINANCE LTD. (IIFL) Vs. THE DISTRICT COLLECTOR, TIRUPUR DISTRICT, TIRUPUR
|
January 9, 2018 |
|
M/S. INDIAN AUTO GAS COMPANY LTD. Vs. K. RADHA LAKSHMI
|
December 4, 2018 |
|
M/S. INDIAN INSTITUTE OF LOGISTICS PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF GST & CENTRAL EXCISE AND OTHERS
|
September 5, 2018 |
|
M/S. INDIRA INDUSTRIES PLOT NO. 6, SIPCOT INDUSTRIAL COMPLEX SIPCOT, RANIPET, VELLORE Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI
|
June 14, 2018 |
|
M/S. INDUSTRIAL MINERAL COMPANY (IMC) Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2018 |
|
M/S. INTERNATIONAL INSTITUTE OF BIO TECHNOLOGY AND TOXICOLOGY Vs. ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) AND OTHERS
|
September 6, 2018 |
|
M/S. INTERNATIONAL SEAPORT DREDGING PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME
|
April 25, 2018 |
|
M/S. ISHA EXIM Vs. ADDITIONAL DIRECTOR GENERAL
|
January 18, 2018 |
|
M/S. J.D. AUTOMOBILES AND ALLIED SERVICES PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
July 18, 2018 |
|
M/S. J.R. SMELTERS PVT. LTD. Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION AND ORS.
|
March 23, 2018 |
|
M/S. JAYA ENGINEERING WORKS Vs. BHARAT HEAVY ELECTRICALS LTD., TRICHY, HAVING ITS OFFICE AT ANCILLARY DEVELOPMENT DEPARTMENT, THUVAKUDI, TRICHY
|
June 19, 2018 |
|
M/S. JEEVAN FINANCE Vs. C.J.V. JOEL SINGH AND OTHERS
|
August 24, 2018 |
|
M/S. JKB CORPORATION Vs. STATE TAX OFFICER (MAIN) KALLAKURICHI
|
March 14, 2018 |
|
M/S. K. CHELLAMUTHU & CO. Vs. UNION OF INDIA, COIMBATORE CENTRAL DIVISION (C.P.W.D)
|
July 25, 2018 |
|
M/S. K.K.A. ENTERPRISES Vs. STATE TAX OFFICER (MAIN) (FAC)
|
September 25, 2018 |
|
M/S. KALEESUWARI REFINERY PRIVATE LIMITED Vs. SRI SAI SHIVANAGERE AGRO TECH
|
August 10, 2018 |
|
M/S. KIRAN GLOBAL CHEM LTD. Vs. COMMISSIONER OF CUSTOMS CHENNAI IV COMMISSIONERATE AND OTHERS
|
July 26, 2018 |
|
M/S. KOSMIC STUDIOS Vs. CUSTOMS & CENTRAL EXCISE SETTLEMENT COMMISSION AND OTHERS
|
April 13, 2018 |
|
M/S. KOTAK MAHINDRA BANK Vs. DISTRICT COLLECTOR/DISTRICT MAGISTRATE
|
April 23, 2018 |
|
M/S. L & T HOUSING FINANCE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 24, 2018 |
|
M/S. LAKSHMIPATY BRICK WORKS NO. 1, PERUMAL AGARAM VILLAGE, CHENNAI Vs. THE SECRETARY TO GOVERNMENT
|
January 10, 2018 |
|
M/S. LAWN TEXTILE MILLS PVT. LTD. Vs. CUSTOMS
|
September 4, 2018 |
|
M/S. LUCAS TVS LTD. AND OTHERS Vs. M/S. TVS LOGISTICS SERVICES LTD.
|
March 16, 2018 |
|
M/S. LUPIN LIMITED Vs. STATE REP. BY THE DRUGS INSPECTOR
|
January 23, 2018 |
|
M/S. LYCA PRODUCTIONS Vs. J. MANIMARAN
|
February 22, 2018 |
|
M/S. M.M. SIGN VISION Vs. ASSISTANT COMMISSIONER (ST)
|
January 17, 2018 |
|
M/S. M.R.IMPEX Vs. UNION OF INDIA AND OTHERS
|
February 6, 2018 |
|
M/S. MADRAS FERTILIZERS LTD. Vs. M/S. BAVANI SECURITY AND NIGHT PATROL
|
April 5, 2018 |
|
M/S. MADURAI COATS PRIVATE LIMITED Vs. THE CUSTOMS EXCISE SERVICE TAX APPELLATE TRIBUNAL AND OTHERS
|
July 18, 2018 |
|
M/S. MANOHARAN AUTOMOBILES Vs. DEPUTY COMMERCIAL TAX OFFICER, RANIPET
|
August 9, 2018 |
|
M/S. MARG LIMITED Vs. REGISTRAR, NATIONAL COMPANY LAW TRIBUNAL AND OTHER
|
February 2, 2018 |
|
M/S. MARUTEE AGRO FOODS Vs. THE DISTRICT MAGISTRATE/THE DISTRICT COLLECTOR, AND ANOTHER
|
March 9, 2018 |
|
M/S. MARUTHI CONSTRUCTION Vs. SECRETARY, PUBLIC WORKS DEPARTMENT, CHEPAUK AND OTHERS
|
February 6, 2018 |
|
M/S. MEENAKSHI TEXTILES Vs. STATE
|
January 29, 2018 |
|
M/S. MEHLER ENGINEERED PRODUCTS INDIA PVT. LTD. Vs. THE UNION OF INDIA
|
June 21, 2018 |
|
M/S. MOHAN BREWERIES AND DISTILLERIES LIMITED Vs. AUTHORIZED OFFICER
|
April 27, 2018 |
|
M/S. MOHAN STEEL TRADERS [DEFUNCT] Vs. COMMERCIAL TAX OFFICER
|
April 19, 2018 |
|
M/S. MOTHER INDIA DYEING BY PARTNER AND OTHERS Vs. M/S. JAYAKUMAR COLOUR COMPANY
|
July 2, 2018 |
|
M/S. MURUGESAN IMPEX PVT. LTD. Vs. MRS. C.B. SARVESWARI AND OTHERS
|
July 4, 2018 |
|
M/S. MUTHOOT FINANCE LIMITED Vs. DAVIDSON THARMARAJ
|
September 11, 2018 |
|
M/S. MUTHUMANI AGRO FAARMS AND OTHERS Vs. BANK OF BARODA AND OTHERS
|
September 6, 2018 |
|
M/S. NAGINDAS KASTHURCHAND & BROS AND OTHER Vs. M/S. SRI. RAJENDRA MILLS LTD.
|
June 25, 2018 |
|
M/S. NAIHAA RETAIL PVT. LTD. Vs. PRIDHVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LTD.
|
June 14, 2018 |
|
M/S. NANDI MARKETING Vs. DIRECTOR GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE & INDUSTRY DEPARTMENT OF COMMERCE UDYOG BHAVAN AND OTHERS
|
January 29, 2018 |
|
M/S. NAVEEN ELECTRICALS & HARDWARES Vs. COMMERCIAL TAX OFFICER
|
July 26, 2018 |
|
M/S. NEW INDIA ASSURANCE CO. LTD. AND OTHERS Vs. T. VIJAYA AND OTHERS
|
February 20, 2018 |
|
M/S. NEYCR INDIA LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
January 23, 2018 |
|
M/S. NPS TECH MOLDS PVT. LTD. Vs. M/S. VISHAL PRECISION PRODUCTS PVT. LTD.
|
June 11, 2018 |
|
M/S. ORIENT GREEN POWER COMPANY LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE
|
April 11, 2018 |
|
M/S. PADMA TEXTILES AND OTHERS Vs. LALITH KUMAR JAIN AND OTHERS
|
September 5, 2018 |
|
M/S. PANASONIC CORPORATION, C/O. PANASONIC INDIA PVT. LTD. Vs. THE INCOME TAX APPELLATE TRIBUNAL
|
June 29, 2018 |
|
M/S. PARTA GRANITES Vs. THE FEDERAL BANK LIMITED
|
February 26, 2018 |
|
M/S. PEEYES POWER ENGINEERING WORKS Vs. STATE OF TAMIL NADU AND OTHERS
|
January 11, 2018 |
|
M/S. PERI EDUCATIONAL AND CHARITABLE TRUST Vs. REGIONAL TRANSPORT OFFICER
|
April 23, 2018 |
|
M/S. PKPN SPINNING MILLS (P) LTD. & ORS. Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED & ORS.
|
April 28, 2018 |
|
M/S. POOJA MARBLES Vs. ASSISTANT COMMISSIONER (CT)
|
January 25, 2018 |
|
M/S. PREMIER INFRASTRUCTURE PRODUCTS PRIVATE LTD. Vs. ASSISTANT COMMISSIONER
|
March 7, 2018 |
|
M/S. PREMIER INSTRUMENTS AND CONTROLS LTD. Vs. CUSTOMS EXCISE SERVICE TAX APPELLATE TRIBUNAL SHASTRI BHAVAN ANNEXE BUILDING
|
February 12, 2018 |
|
M/S. PROCTOR & GAMBLE HYGIENE AND HEALTH CARE LIMITED Vs. STATE
|
June 6, 2018 |
|
M/S. QUALITY PACKS AND PRINTS Vs. MRS. PRABHANATH
|
April 11, 2018 |
|
M/S. R.K.K.R. STEELS LTD. Vs. ASSISTANT COMMISSIONER (CT)
|
April 23, 2018 |
|
M/S. R.P. TELEBUY SKYSHOP (P) LTD. Vs. ASSISTANT COMMISSIONER (ST)
|
June 20, 2018 |
|
M/S. RAINBOW SOCIAL WELFARE CLUB Vs. COMMISSIONER OF POLICE AND OTHERS
|
April 12, 2018 |
|
M/S. RAJ PLASTERS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX OFFICER
|
April 20, 2018 |
|
M/S. RAJU TILES Vs. COMMERCIAL TAX OFFICER
|
June 22, 2018 |
|
M/S. RAM KRISHNAN KULWANT RAI Vs. COMMISSIONER, THIRUVOTTIYUR MUNICIPALITY AND OTHER
|
September 7, 2018 |
|
M/S. RAMSAR TEX PRIVATE LIMITED Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
|
June 7, 2018 |
|
M/S. RANI ARTS AND CRAFTS Vs. COMMISSIONER, CORPORATION OF CHENNAI AND OTHERS
|
February 26, 2018 |
|
M/S. RASATHE GARMENTS Vs. THE COMMERCIAL TAX OFFICER
|
July 13, 2018 |
|
M/S. RELIANCE GENERAL INSURANCE CO. LIMITED Vs. MALARVIZHI AND OTHERS
|
April 13, 2018 |
|
M/S. RELIANCE GENERAL INSURANCE CO. LTD. Vs. M. MALA AND OTHERS
|
April 27, 2018 |
|
M/S. RENAULT NISSAN AUTOMOTIVE INDIA PRIVATE LTD Vs. SECRETARY
|
September 28, 2018 |
|
M/S. RMR SPINNING MILLS PVT LTD. Vs. AUTHORISED OFFICER, CORPORATION BANK AND ANOTHER
|
June 11, 2018 |
|
M/S. ROOP CATERERS PVT. LTD. Vs. ASSISTANT COMMERCIAL MANAGER (PS AND CATG) AND OTHERS
|
August 9, 2018 |
|
M/S. ROSHAN OVERSEAS Vs. COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE AND ANOTHER
|
April 25, 2018 |
|
M/S. ROYAL MARKETING Vs. SUPERINTENDENT, IMPORT ASSESSMENT DEPARTMENT AND OTHER
|
August 27, 2018 |
|
M/S. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. TMT. ANJALA & ORS.
|
February 20, 2018 |
|
M/S. S.P. POLYMERS Vs. REGISTRAR
|
November 30, 2018 |
|
M/S. SABDHAGIRI TELECOM, C-1, K.R.V. COMPLEX Vs. INCOME TAX OFFICER
|
November 14, 2018 |
|
M/S. SAI LAKSHMI MOVIE MAKERS AND OTHERS Vs. M/S. TRICHY SURIYA FILMS
|
March 5, 2018 |
|
M/S. SAMAS ENGINEERING CORPORATION Vs. ASSISTANT COMMISSIONER (CT)
|
January 30, 2018 |
|
M/S. SAMMS JUKE BOX Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 28, 2018 |
|
M/S. SANTHA SPINNING MILLS PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
|
July 16, 2018 |
|
M/S. SATHISH TIMBER AND SAW MILL Vs. COMMERCIAL TAX OFFICER (FAC)
|
January 30, 2018 |
|
M/S. SAVARIA PITCHAI Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND ORS.
|
February 6, 2018 |
|
M/S. SESHASAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 25, 2018 |
|
M/S. SHAROFF SYNDICATE Vs. ASSISTANT COMMISSIONER (CT)
|
April 13, 2018 |
|
M/S. SHARON SOLUTIONS LTD. Vs. COMMISSIONER
|
July 9, 2018 |
|
M/S. SHASUN PHARMACEUTICALS LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
June 11, 2018 |
|
M/S. SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. O.S.NIYAS AHAMED & ORS.
|
February 22, 2018 |
|
M/S. SHRIRAM HOUSING FINANCE LTD Vs. DISTRICT COLLECTOR/MAGISTRATE KANCHEEPUREM COLLECTORATE AND OTHERS
|
January 24, 2018 |
|
M/S. SHRIRAM HOUSING FINANCE LTD. Vs. THE DISTRICT COLLECTOR/MAGISTRATE, KANCHEEPURAM COLLECTORATE, KANCHEEPURAM
|
January 8, 2018 |
|
M/S. SHRIRAM HOUSING FINANCE LTD. Vs. THE DISTRICT COLLECTOR (DISTRICT MAGISTRATE) KANCHEEPURAM COLLECTORATE, KANCHEEPURAM DISTRICT.
|
June 4, 2018 |
|
M/S. SHYAM CONSTRUCTION AND OTHER Vs. M/S. TATA PROJECTS LIMITED AND OTHERS
|
April 23, 2018 |
|
M/S. SIMPSON AND GENERAL FINANCE CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 3, 2018 |
|
M/S. SINGH ELECTRICALS AND CONSTRUCTIONS Vs. THE MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPL Y AND SEWERAGE BOARD AND ORS.
|
July 16, 2018 |
|
M/S. SIVARANJANI CONSTRUCTIONS Vs. UNION OF INDIA AND ANOTHER
|
July 10, 2018 |
|
M/S. SKYTEL INFORMATICS PVT LTD. Vs. THE AUTHORISED OFFICER UNION BANK OF INDIA AND OTHERS
|
June 4, 2018 |
|
M/S. SLO INDUSTRIES LIMITED AND ORS. Vs. DEBTS RECOVERY TRIBUNAL
|
March 2, 2018 |
|
M/S. SOLAR CHEMICALS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER (ST)
|
June 19, 2018 |
|
M/S. SPURTANK ROAD FILLING STATION Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS
|
March 21, 2018 |
|
M/S. SREE ANNAPOORNA SREE GOWRISHANKAR HOTELS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER, CENTRAL ZONE
|
June 7, 2018 |
|
M/S. SREE KADERI AMBAL STEELS LIMITED Vs. THE CUSTOMS AND EXCISE SERVICE TAX APPELLATE TRIBUNAL AND ANOTHER
|
June 29, 2018 |
|
M/S. SREE SHANTHOSH STEELS PVT. LTD. Vs. STATE BANK OF INDIA
|
April 25, 2018 |
|
M/S. SRI CHAKRA COMPACTORS Vs. D. VIJAYA KUMAR
|
November 14, 2018 |
|
M/S. SRI KRISHNA SMELTERS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 21, 2018 |
|
M/S. SRI LAKSHMI & CO. Vs. THE ASSISTANT COMMISSIONER (CT)
|
June 12, 2018 |
|
M/S. SRI LAKSHMI SARASWATHI SPINTEX LTD. Vs. DIRECTOR GENERAL OF FOREIGN TRADE POLICY RELAXATION COMMITTEE MINISTRY OF COMMERCE AND INDUSTRY
|
August 2, 2018 |
|
M/S. SRI RENGAS AVITTA GARMENTS AND OTHERS Vs. R. INDIRA
|
April 4, 2018 |
|
M/S. SRI RENUGA AGENCIES, PARTNERSHIP FIRM Vs. TRANSPORT COMMISSIONER
|
September 10, 2018 |
|
M/S. SRI SARAVANA STEELS Vs. ASSISTANT COMMISSIONER (CT) (FAC) & ORS.
|
June 13, 2018 |
|
M/S. SRI VAARI SPINNING MILLS Vs. STATE TAX OFFICER-III
|
June 7, 2018 |
|
M/S. SRI VARI BALAJI FINANCIERS Vs. MANIMOZHI
|
July 10, 2018 |
|
M/S. SRI VENKATRAM SPINNERS PRIVATE LIMITED AND OTHERS Vs. CHIEF MANAGER/AUTHORIZED OFFICER, BANK OF BARODA AND OTHERS
|
February 14, 2018 |
|
M/S. STANDARD SHOE SOLE & MOULD (INDIA) LTD. Vs. CUSTOMS
|
January 23, 2018 |
|
M/S. STANES MOTORS (SOUTH INDIA) LTD. Vs. SRI. S. MAHESH
|
June 12, 2018 |
|
M/S. STEPSTONE PROMOTERS PVT. LTD AND OTHERS Vs. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION, ACB
|
July 6, 2018 |
|
M/S. STERLING GARDEN AND FOUNDATIONS APARTMENT OWNERS ASSOCIATION Vs. HYDER ALI AND OTHERS
|
June 8, 2018 |
|
M/S. SUBAYA CONSTRUCTIONS CO. LTD. Vs. COMMISSIONER, VELLORE CITY MUNICIPAL CORPORATION AND ANR.
|
April 5, 2018 |
|
M/S. SUN PHARMACEUTICAL INDUSTRIES LTD. Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
April 6, 2018 |
|
M/S. SUPREME ART WORKS Vs. COMMERCIAL TAX OFFICER CHOOLAI ASSESSMENT CIRCLE AND OTHERS
|
July 25, 2018 |
|
M/S. SWARAJ EQUIPMENT PVT LTD. AND OTHERS Vs. COMMISSIONER, TIRUNELVELI MUNICIPAL CORPORATION
|
February 22, 2018 |
|
M/S. SYNDICATE BANK AND OTHER Vs. G. RAJ
|
June 11, 2018 |
|
M/S. T.N.S. AND CO. Vs. THE SUPERINTENDENT OF MARKET, REGULATED MARKET, DINDIGUL MARKET COMMITTEE
|
August 30, 2018 |
|
M/S. TAMIL NADU CEMENTS CORPORATION Vs. THE ASSISTANT COMMISSIONER OF CONTROLLING AUTHORIT
|
February 6, 2018 |
|
M/S. TAMILNADU MAGNESITE LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE, SALEM
|
June 5, 2018 |
|
M/S. TAMILNADU MAGNESITE LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
April 9, 2018 |
|
M/S. TATA CAPITAL HOUSING FINANCE LIMITED Vs. THE DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR AT KANCHEEPURAM, KANCHEEPURAM DISTRICT AND ORS.
|
January 5, 2018 |
|
M/S. TECH SHARP ENGINEERS PVT. LTD. Vs. STATE OF TAMIL NADU AND OTHER
|
January 24, 2018 |
|
M/S. TECNO DOORS PRIVATE LTD. Vs. COMMERCIAL TAX OFFICER, OFFICE OF THE ASSISTANT COMMISSIONER (CT) AND OTHERS
|
April 20, 2018 |
|
M/S. TELESCREEN COMMUNICATION PVT. LTD. Vs. INDIAN OVERSEAS BANK AND OTHERS
|
April 28, 2018 |
|
M/S. THANIGAI VELAN SPINNER (P) LTD. Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU (SIPCOT)
|
June 14, 2018 |
|
M/S. THE VILLUPURAM DISTRICT CENTRAL CO Vs. PRINCIPAL COMMISSIONER OF INCOME TAX & ORS.
|
June 28, 2018 |
|
M/S. THIAGARAJAR MILLS (P) LTD. Vs. ADDITIONAL COMMISSIONER (CT)(REVISION PETITION) AND OTHERS
|
April 24, 2018 |
|
M/S. THIRUMALA TRAILERS AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
April 27, 2018 |
|
M/S. TVS SRICHAKRA LTD. Vs. COMMISSIONER OF CGSTCENTRAL EXCISE
|
February 23, 2018 |
|
M/S. UNIPLY INDUSTRIES LTD. Vs. THE ASSISTANT COMMISSIONER (CT) AYANAVARAM ASSESSMENT CIRCLE KURALAGAM ANNEXE
|
July 20, 2018 |
|
M/S. UNITED INDIA INSURANCE COMPANY LIMITED Vs. THIRUMATHI PANDYKANNU AND OTHERS
|
February 28, 2018 |
|
M/S. UPDATER SERVICES PRIVATE LIMITED Vs. REGIONAL ASSISTANT PROVIDENT FUND COMMISSIONER REGIONAL OFFICE
|
July 4, 2018 |
|
M/S. V. THANGAVEL AND SONS (P) LIMITED Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND OTHERS
|
April 26, 2018 |
|
M/S. V.S.YARN Vs. M/S. ADHAVEN COTTAGE INDIA (P) LTD.
|
October 4, 2018 |
|
M/S. V.V. HOME MAKERS PVT LTD. Vs. M/S. SHRIRAM CITY UNION FINANCE LIMITED AND OTHERS
|
July 24, 2018 |
|
M/S. VAIKASH EXIMS Vs. AUTHORIZED OFFICER
|
April 3, 2018 |
|
M/S. VALAR & CO. Vs. SUPERINTENDING ENGINEER (HIGHWAYS) NABARD AND RURAL CIRCLE OFFICE SALEM AND ANOTHER
|
April 11, 2018 |
|
M/S. VASAN HEALTH CARE PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
July 19, 2018 |
|
M/S. VERACIOUS FOLKS OVERSEAS LTD. & ORS. Vs. COMMISSIONER OF CUSTOMS (EDC) & ORS.
|
February 6, 2018 |
|
M/S. VIGNESH CONSTRUCTIONS Vs. DISTRICT COLLECTOR, COLLECTORATE BUILDINGS, VILLUPURAM AND OTHERS
|
February 19, 2018 |
|
M/S. VIJAY AQUA PIPES (P) LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
|
June 21, 2018 |
|
M/S. VISMA INTERNATIONAL Vs. M/S. KNK INTERNATIONAL
|
July 30, 2018 |
|
M/S. VPR MINING INFRASTRUCTURE LIMITED Vs. JOINT COMMISSIONER (CT) AND OTHERS
|
January 30, 2018 |
|
M/S. WAVIN INDIA LTD. Vs. THE ORIENTAL FIRE & GENERAL INSURANCE CO. LTD.
|
July 18, 2018 |
|
M/S. WHITE HOUSE Vs. THE ASSISTANT COMMISSIONER (CT)
|
July 18, 2018 |
|
M/S. WOODS INDIA NEGOTIATIONS Vs. SUPERINTENDING ENGINEER CHENNAI EDC/NORTH AND OTHERS
|
July 27, 2018 |
|
M/S. YAMAZEN CORPORATION Vs. JOINT COMMISSIONER OF CUSTOMS
|
January 19, 2018 |
|
M/S. YES VEE BROTHERS AND ORS. Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
|
July 19, 2018 |
|
M/S.ACADEMIC CENTRE OF SOFTWARE Vs. REGISTRAR OF COMPANIES
|
September 10, 2018 |
|
M/S.BANNARI AMMAN SPINNING MILLS LIMITED Vs. THE ASSISTANT COMMISSIONER (CT) METTUPALAYAM ROAD CIRCLE
|
July 13, 2018 |
|
M/S.CHANDRA TEXTILES LTD. Vs. THE STATE OF TAMIL NADU
|
January 17, 2018 |
|
M/S.CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Vs. PRABHU NATH CHOUDHARY AND ORS.
|
February 23, 2018 |
|
M/S.G.H.REDDYASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
November 16, 2018 |
|
M/S.GANESAN BUILDERS LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 19, 2018 |
|
M/S.GANGA MEDICAL CENTER AND HOSPITAL PVT. LTD. Vs. COMMERCIAL TAX OFFICER (FAC)
|
April 13, 2018 |
|
M/S.HDFC BANK LTD. Vs. DISTRICT COLLECTOR, VELLORE COLLECTORATE, VELLORE
|
January 19, 2018 |
|
M/S.KUMUD ENTERPRISES PVT. LTD. Vs. M/S. KOTAK MAHINDRA BANK LTD.
|
June 13, 2018 |
|
M/S.NAGARAJ & CO P LTD. Vs. THE ASSISTANT COMMISSIONER (CT) (ADDL)
|
March 22, 2018 |
|
M/S.NEW AMUL R.O. MINERAL WATER PLANT Vs. DISTRICT COLLECTOR COLLECTORATE OFFICE AND OTHERS
|
January 3, 2018 |
|
M/S.PREMIER GARMENTS PROCESSING Vs. DIVISIONAL RAILWAY MANAGER, SOUTHERN RAILWAY AND OTHER
|
September 24, 2018 |
|
M/S.RAJ VIJAY TVS Vs. THE ASSISTANT COMMISSIONER
|
March 9, 2018 |
|
M/S.RMR SPINNING MILLS PVT. LTD. Vs. AUTHORISED OFFICER
|
March 21, 2018 |
|
M/S.RUBY OVERSEAS Vs. THE JOINT DIRECTOR GENERAL OF FOREIGN TRADE
|
March 21, 2018 |
|
M/S.SHRI RENUGA SOFT-X-TOWELS Vs. CUSTOMS & CENTRAL EXCISE
|
November 29, 2018 |
|
M/S.SOUTH INDIA PAPER DISTRIBUTING COMPANY PVT. LTD. Vs. CORPORATION OF CHENNAI AND OTHERS
|
September 7, 2018 |
|
M/S.SRI HARI KRISHNA GLASS PLYWOOD & HARDWARE Vs. THE COMMERCIAL TAX OFFICER
|
March 19, 2018 |
|
M/S.SRI KRISHNA LOGISTICS Vs. THE COMMISSIONER OF CUSTOMS
|
March 19, 2018 |
|
M/S.SUBBAYAN AND CO Vs. DISTRICT COLLECTOR, COLLECTORATE OFFICE AND OTHERS
|
September 6, 2018 |
|
M/S.UNITED INDIA INSURANCE CO. LTD. Vs. P.MANICKAM AND OTHER
|
August 30, 2018 |
|
M/S.VENKATESHWARA HATCHERIES PVT.LTD. Vs. ASSISTANT COMMISSIONER OF LABOUR & ORS.
|
June 12, 2018 |
|
M/S.VME PROPERTIES (P) LTD. Vs. G. VEERAPATHIRAN AND ORS.
|
February 21, 2018 |
|
MAAGEMENT OF LAKSHMI VILAS BANK LIMITED Vs. WORKMEN OF LAKSHMI VILAS BANK LTD
|
July 18, 2018 |
|
MAARAKKAL Vs. R SUBBAIYAN
|
June 4, 2018 |
|
MAARG (INDIA) A REGISTERED PARTNERSHIP FIRM , CHENNAI Vs. KING POINT ENTERPRISE CO , LTD
|
October 11, 2018 |
|
MACKSON JERNS Vs. STATE OF TAMIL NADU
|
October 27, 2018 |
|
MACNELS SHIPPING MADRAS (P) LTD Vs. RAYALU & CO REPRESENTED BY ITS PROPRIETOR VENKATARAYALU
|
July 4, 2018 |
|
MADAN Vs. STATE
|
July 30, 2018 |
|
MADAN @ MADANKUMAR @ MANNANDAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, H-3, TONDIARPET POLICE STATION, CHENNAI
|
June 22, 2018 |
|
MADASAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 23, 2018 |
|
MADESH Vs. SECRETARY
|
March 22, 2018 |
|
MADHA DENTAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA AND OTHERS
|
April 9, 2018 |
|
MADHA DENTAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE
|
May 22, 2018 |
|
MADHA MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA THROUGH MINISTRY OF HEALTH AND FAMILY WELFARE NIRMAN BHAWAN
|
July 19, 2018 |
|
MADHAMMAL Vs. CORRESPONDENT VIJAY VIDHAYALAYA MATRIC HR SEC SCHOOL
|
March 7, 2018 |
|
MADHAVA ACHARI Vs. AYYAKANNU PILLAI
|
April 27, 2018 |
|
MADHAVAN Vs. REVENUE DIVISIONAL OFFICER/LAND ACQUISITION OFFICER, KRISHNAGIRI, DHARMAPURI DISTRICT
|
February 23, 2018 |
|
MADHAVAN PILLAI Vs. THABASI
|
October 22, 2018 |
|
MADHESH Vs. MURUGAN
|
March 13, 2018 |
|
MADHESH Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT, CHENNAI
|
March 15, 2018 |
|
MADHU @ MADHESWARAN Vs. G SARAVANAN
|
December 7, 2018 |
|
MADHU CHETTY (DIED) AND OTHERS Vs. CHINNASAMY AND OTHERS
|
April 5, 2018 |
|
MADHU MOHAN Vs. UNIVERSAL COMMUNICATIONS PVT LTD
|
January 18, 2018 |
|
MADHUCON GRANITES LTD Vs. COMMISSIONER
|
November 22, 2018 |
|
MADHUCON PROJECTS LIMITED Vs. STATE TAX OFFICER, ETTAYAPURAM AND OTHERS
|
June 12, 2018 |
|
MADRAS ADVERTISING COMPANY PRIVATE LIMITED Vs. ASST PROVIDENT FUND COMMISSIONER (C&R)
|
April 17, 2018 |
|
MADRAS ARYAN CLUB Vs. COMMISSIONER OF POLICE, GREATER CHENNAI
|
January 4, 2018 |
|
MADRAS CEMENTS LIMITED Vs. S BALASUBRAMANIAM
|
October 26, 2018 |
|
MADRAS CEMENTS LTD Vs. M SANJEEVI
|
June 18, 2018 |
|
MADRAS FLYING CLUB LTD. Vs. THE DEPUTY REGISTRAR OF COMPANIES TAMIL NADU
|
July 10, 2018 |
|
MADRAS HIGH COURT STAFF ASSOCIATION Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
January 19, 2018 |
|
MADRAS PORT TRUST Vs. M/S. THIRUMAGAL CONSTRUCTION AND OTHERS
|
January 4, 2018 |
|
MADRAS PORT TRUST RAJAJI SALAI, CHENNAI Vs. S&S ENVIRO TECHNOLOGIES LIMITED
|
January 11, 2018 |
|
MADRAS RACE CLUB Vs. COMMISSIONER OF LAND ADMINISTRATION
|
November 30, 2018 |
|
MADURA COATS LIMITED Vs. UNION OF INDIA
|
April 24, 2018 |
|
MADURA COATS P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 14, 2018 |
|
MADURA COATS PRIVATE LIMITED Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND OTHERS
|
July 24, 2018 |
|
MADURAI BENCH HIGH COURT ADVOCATES ASSOCIATION Vs. HOME SECRETARY, GOVERNMENT OF TAMIL NADU AND OTHERS
|
April 16, 2018 |
|
MADURAI DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. THIRU. S. MARICHAMY
|
August 13, 2018 |
|
MADURAI KAMARAJ UNIVERSITY TEACHERS ASSOCIATION AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 19, 2018 |
|
MADURAI TAMIL SANGAM Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 28, 2018 |
|
MADURANTAKAM CO-OP SUGAR MILLS LTD Vs. KARPAGAM ELECTRICALS
|
June 25, 2018 |
|
MAGENDRA KUMAR AND OTHER Vs. ABIRAMI
|
August 3, 2018 |
|
MAGESH Vs. STATE OF TAMIL NADU AND OTHERS
|
March 6, 2018 |
|
MAGESH Vs. METROPOLITAN TRANSPORT CORPORATION, CHENNAI
|
January 29, 2018 |
|
MAGESH Vs. STATE OF TAMIL NADU AND OTHERS
|
January 17, 2018 |
|
MAGESHWARI Vs. STATE OF TAMIL NADU AND OTHERS
|
April 6, 2018 |
|
MAGESHWARI AND OTHERS Vs. M/S. MALAR ELECTRICALS
|
April 26, 2018 |
|
MAGESWARI Vs. STATE OF TAMILNADU
|
March 14, 2018 |
|
MAGESWARI Vs. C P USHARANI
|
September 18, 2018 |
|
MAGIC WOODS EXPORTS (P) LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-(C&R), EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 17, 2018 |
|
MAGMA HDI GENERAL INSURANCE COMPANY LIMITED Vs. PALANISAMY
|
October 8, 2018 |
|
MAGMA HDI GENERAL INSURANCE COMPANY LIMITED Vs. VICTORIA
|
July 9, 2018 |
|
MAGMA HOUSING FINANCE LTD. Vs. THE DISTRICT COLLECTOR/DISTRICT MAGISTRATE, KRISHNAGIR AND OTHER
|
June 22, 2018 |
|
MAGMA HOUSING FINANCE LTD. Vs. DISTRICT COLLECTOR/DISTRICT MAGISTRATE KRISHNAGIRI AND OTHERS
|
June 19, 2018 |
|
MAGNA CREDIT & FINANCIAL SERVICES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
September 20, 2018 |
|
MAHA THEJO MANDALA SABHA Vs. ASSISTANT COMMISSIONER
|
September 14, 2018 |
|
MAHADEVAN Vs. KALAIYARASI
|
July 5, 2018 |
|
MAHADEVAN @ KATTAPPA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 6, 2018 |
|
MAHADEVAN VENKATACHALAM Vs. S MURUGABHARTI
|
August 9, 2018 |
|
MAHALAKSHMI Vs. MANAGING DIRECTOR M T C
|
October 1, 2018 |
|
MAHALAKSHMI Vs. SECRETARY TO GOVERNMENT
|
March 19, 2018 |
|
MAHALAKSHMI Vs. STATE OF TAMIL NADU
|
March 28, 2018 |
|
MAHALAKSHMI Vs. R THANGAVELU
|
June 6, 2018 |
|
MAHALAKSHMI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT, SECRETARIAT AND OTHER
|
March 19, 2018 |
|
MAHALAKSHMI W/O THEKKAMALAI Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION
|
January 10, 2018 |
|
MAHALINGAM Vs. MAHALINGAM
|
September 27, 2018 |
|
MAHALINGAM Vs. PAULPANDI
|
October 1, 2018 |
|
MAHALINGAM Vs. HEMAMALINI
|
September 3, 2018 |
|
MAHALINGAM PADAYACHI (DECEASED) Vs. RANGANATHA PADAYACHI
|
March 23, 2018 |
|
MAHARAJA Vs. STATE OF TAMIL NADU AND OTHERS
|
April 26, 2018 |
|
MAHARAJA Vs. STATE OF TAMIL NADU AND OTHERS
|
June 20, 2018 |
|
MAHARAJA REFINERIES Vs. UNION OF INDIA
|
August 11, 2018 |
|
MAHARANI Vs. STATE OF TAMIL NADU AND OTHERS
|
January 17, 2018 |
|
MAHAVEER FUND PRIVATE LIMITED Vs. THAMARAI SELVI
|
January 2, 2018 |
|
MAHAVEER HEALTH CARE PRIVATE LIMITED Vs. INDIAN OVERSEAS BANK
|
July 26, 2018 |
|
MAHAVEER JAIN Vs. THE COMMISSIONER, GREATER CHENNAI CORPORATION, RIPPON BUILDINGS, CHENNAI
|
January 31, 2018 |
|
MAHBOOB ALI Vs. FATHIMA NACHIAR FAMILY TRUST
|
October 24, 2018 |
|
MAHENDRA P JAIN Vs. JAYANTHI KANNAPPAN
|
March 13, 2018 |
|
MAHESH BHARATHAN Vs. BANK OF BARODA AND ORS
|
January 23, 2018 |
|
MAHESHWARAN Vs. STATE OF TAMIL NADU AND OTHERS
|
July 18, 2018 |
|
MAHESHWARI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 14, 2018 |
|
MAHESWARAN Vs. INSPECTOR OF POLICE, KEERANUR POLICE STATION
|
March 6, 2018 |
|
MAHI ENTERPRISES Vs. COMM OF CUSTOMS
|
January 2, 2018 |
|
MAHINDRA HOLIDAYS AND RESORTS INDIA LTD Vs. DELHAZE MARKETING VENTURES PRIVATE LIMITED
|
December 5, 2018 |
|
MAHIPAL H JAIN Vs. VEENA M JAIN
|
June 8, 2018 |
|
MAIDEEN ABDUL KADAR Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT AND OTHERS
|
April 9, 2018 |
|
MAJOR V T NAIR (RETD) Vs. STATE OF TAMILNADU
|
March 8, 2018 |
|
MALA Vs. STATE REP BY SECRETARY TO GOVERNMENT
|
September 10, 2018 |
|
MALA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 1, 2018 |
|
MALA EXPORTS CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 23, 2018 |
|
MALAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 22, 2018 |
|
MALAR Vs. STATE OF TAMIL NADU AND OTHERS
|
January 25, 2018 |
|
MALAR ALAGAN Vs. VELUSAMY AND OTHERS
|
January 19, 2018 |
|
MALAR ELECTRICALS, REP BY ITS PROPRIETOR R ARUMUGAM Vs. MALAR ELECTRICALS, REP BY ITS PROPRIETOR R ARUMUGAM
|
April 26, 2018 |
|
MALAR PUBLICATIONS PRIVATE LIMITED Vs. R SEVVILAMPARITHI
|
March 28, 2018 |
|
MALAR ROJA Vs. STATE OF TAMIL NADU & ORS.
|
March 6, 2018 |
|
MALAR YESUADAIYAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
April 4, 2018 |
|
MALARKODI Vs. STATE OF TAMIL NADU
|
January 8, 2018 |
|
MALARKODI Vs. PRINCIPAL SECRETARY
|
April 25, 2018 |
|
MALATHI Vs. HOME SECRETARY
|
May 24, 2018 |
|
MALAYANDI @ ASHOK AND OTHERS Vs. T. ANAIKUTTY @ RAVICHANDRAN AND OTHERS
|
August 23, 2018 |
|
MALIK PYROSE AND OTHER Vs. MALLIGABEE @ ASANMABEE AND OTHERS
|
February 1, 2018 |
|
MALLAI HINDU PAARAMBARIYAKALACHARA PAADHUKUPA SANGAM Vs. DISTRICT COLLECTOR OFFICE OF DISTRICT COLLECTOR, KANCHEEPURAM
|
March 13, 2018 |
|
MALLESAN @ MALLESH Vs. P SHANTHI
|
October 3, 2018 |
|
MALLIGA Vs. DIAMOND ABRAHAM
|
September 24, 2018 |
|
MALLIGA Vs. PRINCIPAL SECRETARY TO GOVERNANMENT AND OTHERS
|
February 16, 2018 |
|
MALLIKA Vs. MUTHUSAMY PILLAI (DIED)
|
August 2, 2018 |
|
MANAGEMENT Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, [JOINT COMMISSIONER OF LABOUR], TAMIL NADU HOUSING BOARD OFFICE COMPLEX AND ORS
|
February 8, 2018 |
|
MANAGEMENT Vs. B. HARIHARAN AND OTHERS
|
June 5, 2018 |
|
MANAGEMENT BRITISH AIRWAYS REP BY ITS REGIONAL H R MANAGER Vs. T JENIFER PRASANNA KUMARI
|
August 20, 2018 |
|
MANAGEMENT DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, (KUMBAKONAM DIVISION II ) LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, TIRUCHIRAPALLI
|
March 1, 2018 |
|
MANAGEMENT E-KOTTAIPATTI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER, LABOUR COURT, DISTRICT COURT CAMPUS
|
February 12, 2018 |
|
MANAGEMENT METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD Vs. P THANIKACHALAM
|
August 24, 2018 |
|
MANAGEMENT METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD. Vs. K. SRINIVASAN
|
August 28, 2018 |
|
MANAGEMENT MUKOTTU MUDI ESTATE BOMBAY BURMAH TRADING CORPORATION LTD. Vs. SELVI. JEEVA AND OTHERS
|
February 16, 2018 |
|
MANAGEMENT OF Vs. GREAVES COTTON LTD
|
July 2, 2018 |
|
MANAGEMENT OF ABT LTD. Vs. PRESIDING OFFICER
|
March 27, 2018 |
|
MANAGEMENT OF CHRISTIAN MEDICAL COLLEGE (CMC ASSOCIATION, VELLORE) Vs. GOVERNMENT OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT
|
June 26, 2018 |
|
MANAGEMENT OF E I D PARTY INDIA LTD Vs. PRESIDING OFFICER
|
February 9, 2018 |
|
MANAGEMENT OF KARTIK STEELS LTD Vs. PRESIDING OFFICER, LABOUR COURT, VELLORE DISTRICT
|
January 4, 2018 |
|
MANAGEMENT OF MADRAS ALUMINIUM COMPANY LIMITED Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
|
January 29, 2018 |
|
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. K.ALFRED AND ORS.
|
November 29, 2018 |
|
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. PRESIDING OFFICER, 1ST ADDL LABOUR COURT, CHENNAI
|
March 22, 2018 |
|
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. S KRISHNAMURTHY
|
April 10, 2018 |
|
MANAGEMENT OF ORIENTAL HOTELS LTD Vs. R NAGARAJAN
|
April 13, 2018 |
|
MANAGEMENT OF SNY AUTOTECH PVT LTD. Vs. INSPECTOR OF POLICE
|
December 6, 2018 |
|
MANAGEMENT OF SRI SOWDESWARI INDUSTRIES, REP V GOVINDARAJU Vs. ASSISTANT COMMISSIONER OF LABOUR, COIMBATORE/ CONTROLLING AUTHORITY, UNDER PAYMENT OF GRATUITY ACT, 1972
|
April 5, 2018 |
|
MANAGEMENT OF SUNGWOO STAMPINGS PVT LTD Vs. INDUSTRIAL TRIBUNAL REP BY ITS PRESIDING OFFICER
|
June 4, 2018 |
|
MANAGEMENT OF TAMIL NADU Vs. PRESIDING OFFICER, LABOUR COURT, TRICHY AND OTHERS
|
June 4, 2018 |
|
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION-II) LTD Vs. PRESIDING OFFICER, LABOUR COURT, SALEM
|
February 21, 2018 |
|
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD Vs. PRESIDING OFFICER, LABOUR COURT, TIRUCHIRAPALLI
|
February 14, 2018 |
|
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVISION I) LTD Vs. PRESIDING OFFICER LABOUR COURT
|
July 5, 2018 |
|
MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE
|
April 10, 2018 |
|
MANAGEMENT OF TRIMBLE INFORMATION TECHNOLOGIES INDIA PVT. LTD. Vs. APPELLATE AUTHORITY UNDER TAMIL NADU SHOPS AND ESTABLISHMENTS AND OTHERS
|
April 23, 2018 |
|
MANAGEMENT OF VELLORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. SPECIAL COMMISSIONER & COMMISSIONER OF LAND REFORMS
|
January 9, 2018 |
|
MANAGEMENT OF WENTWORTH ESTATE CHERAMBADY POST PANDALUR TALUK Vs. SECRETARY NILGIRIS DISTRICT ESTATE WORKERS UNION INTUC
|
March 8, 2018 |
|
MANAGEMENT SIVAGANGAI DISTRICT CO-OPERATIVE MILK PRODUCERS LIMITED Vs. PRESIDING OFFICER LABOUR COURT DISTRICT COURT BUILDING
|
July 18, 2018 |
|
MANAGEMENT SRI NACHAMMAI COTTON MILLS LIMITED Vs. A R SHANMUGAM
|
July 24, 2018 |
|
MANAGEMENT TAMIL NADU STATE Vs. JOINT COMMISSIONER OF LABOUR
|
October 26, 2018 |
|
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION - III) LTD Vs. JOINT COMMISSIONER OF LABOUR (CONCILIATION)
|
September 6, 2018 |
|
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIV III) LIMITED Vs. PRESIDING OFFICER
|
September 3, 2018 |
|
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD Vs. P BALARAMAN
|
September 7, 2018 |
|
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER
|
August 31, 2018 |
|
MANAGEMENT TAMILNADU KHADI AND VILLAGE INDUSTRIES BOARD Vs. WORKMEN REP BY SECRETARY, INDUSTRIAL ESTATE GENERAL WORKERS UNION
|
July 24, 2018 |
|
MANAGEMENT VI SPL 112, NAGAVEDU PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER, LABOUR COURT
|
August 2, 2018 |
|
MANAGEMENT, CHERAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, CHENNAI
|
June 21, 2018 |
|
MANAGEMENT, KOTHARI SUGARS AND CHEMICALS LTD. Vs. S.K. GUNASEKARAN
|
August 3, 2018 |
|
MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD , PALLAVAN HOUSE, ANNA SALAI, CHENNAI Vs. T PERUMAL
|
April 5, 2018 |
|
MANAGEMENT, N N 627, K PETHAANENTHAL PRIMARY, AGRICULTURAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI
|
June 4, 2018 |
|
MANAGEMENT, NAGAMMAL MILLS LTD. Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI AND ORS.
|
December 21, 2018 |
|
MANAGEMENT, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. K NARAYANAN
|
April 5, 2018 |
|
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI DIVISION V) LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI
|
January 3, 2018 |
|
MANAGEMENT, THE SALEM DISTRICT Vs. LABOUR INSPECTOR AUTHORITY UNDER THE TAMIL NADU INDUSTRIAL ESTABLISHMENT AND OTHERS
|
February 7, 2018 |
|
MANAGEMENT, VIRUDHUNAGAR DISTRICT CENTRAL CO Vs. JOINT COMMISSIONER OF LABOUR AND OTHERS
|
February 6, 2018 |
|
MANAGEMENT/SPECIAL OFFICER Vs. M GOVINDAN
|
June 20, 2018 |
|
MANAGEMENT/SPECIAL OFFICER Vs. PRINCIPAL LABOUR COURT, VELLORE COURT, VELLORE DISTRICT
|
June 14, 2018 |
|
MANAGER Vs. S. RAJENDRAN
|
August 21, 2018 |
|
MANAGER & SECRETARY, HINDU MIDDLE SCHOOL, MAVADI, NANGUNERI TALUK Vs. STATE OF TAMILNADU, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
|
October 1, 2018 |
|
MANAGER AND CORRESPONDENT Vs. STATE OF TAMIL NADU AND OTHERS
|
January 5, 2018 |
|
MANAGER AND CORRESPONDENT Vs. STATE OF TAMIL NADU AND OTHERS
|
April 10, 2018 |
|
MANAGER AND OTHER Vs. UNION TERRITORY OF PUDUCHERRY BY ITS SECRETARY AND OTHERS
|
April 11, 2018 |
|
MANAGER BHARTI AXA GEN INS CO LTD Vs. SHIVAKUMAR @ KUMAR
|
January 11, 2018 |
|
MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. EASIKUMAR
|
March 16, 2018 |
|
MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. BAGAVATHI AMMA
|
June 19, 2018 |
|
MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. TMT VIMALA
|
September 19, 2018 |
|
MANAGER ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE CO LTD Vs. MAHESWARI
|
August 30, 2018 |
|
MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. E KUSMA
|
September 6, 2018 |
|
MANAGER UNITED INDIA INSURANCE CO LTD Vs. RAMAYEE
|
June 6, 2018 |
|
MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. JEYARANI
|
November 26, 2018 |
|
MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. BASAVARAJ @ BASAVARAJI
|
February 9, 2018 |
|
MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. USHARANI AND OTHERS
|
June 14, 2018 |
|
MANAGER, ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. HEMANTH KRISHNA
|
July 25, 2018 |
|
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. S SENTHILKUMARAN
|
August 7, 2018 |
|
MANAGER, M/S UNITED INDIA INSURANCE CO LTD Vs. P VENKAMMA
|
June 29, 2018 |
|
MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. PANCHU
|
August 3, 2018 |
|
MANAGER, NEW INDIA ASSURANCE CO LTD Vs. T. NAGARAJ
|
December 11, 2018 |
|
MANAGER, NEW INDIA ASSURANCE CO LTD Vs. SANTHOSHKUMAR
|
September 28, 2018 |
|
MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. ARUMUGAM
|
March 28, 2018 |
|
MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. J SOBHA RANI
|
April 4, 2018 |
|
MANAGER, ROYAL SUNDARAM ALLIANCE INS CO LTD , Vs. VIVEKANANDAN
|
March 23, 2018 |
|
MANAGER, SIVAGANGAI DEVASTHANAM, SIVAGANGAI DISTRICT Vs. K RAVI
|
June 29, 2018 |
|
MANAGER, SRI RAM GENERAL INSURANCE COMPANY LTD Vs. JAINBU NISHA
|
July 11, 2018 |
|
MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. A. MAKBOOL JOHN AND OTHERS
|
April 25, 2018 |
|
MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. A MAKBOOL JOHN
|
April 25, 2018 |
|
MANAGER, UNITED INDIA INSURANCE CO , LTD Vs. KAMALIEL
|
July 4, 2018 |
|
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. B MAHENDRAN
|
July 9, 2018 |
|
MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. RAJENDRAN
|
October 8, 2018 |
|
MANAGING DIRECTOR Vs. T DHASARADHAN
|
January 9, 2018 |
|
MANAGING DIRECTOR Vs. K ALAGAR
|
January 9, 2018 |
|
MANAGING DIRECTOR Vs. K MURUGESAN
|
February 5, 2018 |
|
MANAGING DIRECTOR Vs. MURUGAN
|
January 4, 2018 |
|
MANAGING DIRECTOR Vs. MUGUNDAN
|
September 3, 2018 |
|
MANAGING DIRECTOR Vs. SUBEDHA
|
September 4, 2018 |
|
MANAGING DIRECTOR Vs. M.MANIVEL AND OTHER
|
September 7, 2018 |
|
MANAGING DIRECTOR Vs. R. RAVI AND OTHERS
|
June 4, 2018 |
|
MANAGING DIRECTOR Vs. S. SAHUL HAMEED AND OTHERS
|
February 5, 2018 |
|
MANAGING DIRECTOR Vs. SRI. P.R. RAJIV SHANKAR @ RAJIV NAIR AND OTHERS
|
February 22, 2018 |
|
MANAGING DIRECTOR Vs. J. GOMATHI AND OTHERS
|
February 23, 2018 |
|
MANAGING DIRECTOR Vs. MURUGAYEE
|
December 5, 2018 |
|
MANAGING DIRECTOR Vs. AGILA
|
November 26, 2018 |
|
MANAGING DIRECTOR Vs. VINAYAKA MISSIONS MEDICAL COLLEGE AND HOSPITAL V. PRESIDING OFFICER
|
December 5, 2018 |
|
MANAGING DIRECTOR K S R T C Vs. M R VENKATACHALAM
|
April 12, 2018 |
|
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD Vs. B V LAKSHMANAN
|
February 21, 2018 |
|
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. G MEENAKSHI
|
January 5, 2018 |
|
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION,(CHENNAI DIVISION-1) LTD Vs. S MUNIYANDI
|
February 14, 2018 |
|
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION Vs. G SELSA
|
September 24, 2018 |
|
MANAGING DIRECTOR TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. S ARUMUGAM DEPUTY MANAGER
|
June 19, 2018 |
|
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD Vs. M. DHANANJAYAN AND OTHERS
|
March 28, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD Vs. ANJALI DEVI
|
July 13, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT COPORATION LTD Vs. K JAGADESAN
|
August 27, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. SANTHOSAM
|
July 25, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. K BALASUBRAMANIAN @ BALAN
|
June 28, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. SUSEELA
|
September 3, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. MYTHILI
|
September 26, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. ANARKALI
|
August 31, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. K SANKARAN (DIED)
|
September 17, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. SANGEETHA
|
September 17, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION I) LTD Vs. N SATHISKUMAR
|
September 12, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION)LIMITED Vs. S KOILRAJ @ S KOVILRAJ
|
June 28, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION-II) LTD Vs. JOINT COMMISSIONER OF LABOUR (CONCILIATION) D M S COMPOUND
|
August 31, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD Vs. VEMBU
|
June 12, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LIMITED Vs. MEGHA TRIKHA
|
September 18, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE LTD Vs. CHINNAMMAL
|
January 25, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION Vs. RUKMANI
|
September 24, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM LIMITED Vs. V RAMESH
|
June 13, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MOHAMMED RAFFIYUDEEN
|
July 13, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. D DHILIPKUMAR
|
January 4, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. KESAVAN
|
August 28, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MINOR SOBANA D/O MUTHUSAMY
|
June 27, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. J PREM KUMAR
|
July 9, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. G RAMAMOORTHY
|
July 25, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SENBAGAVALLI
|
April 17, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. DHANALAKSHMI
|
June 18, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MUNIAPPAN
|
September 5, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R RAMASAMY
|
September 7, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VASUKI
|
September 5, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. DEIVATHAL
|
September 18, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. A SUBRAMANI
|
August 21, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PATHAMUTHU
|
April 4, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VIMALARANI
|
June 11, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. NARGIS NIRMALA DEVI
|
July 5, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. B MANI
|
September 5, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION, LTD Vs. MINOR RAJESWARI
|
August 14, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT, Vs. PAULRAJ
|
April 4, 2018 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORTATION CORPORATION Vs. KAMATCHI
|
June 14, 2018 |
|
MANAGING DIRECTOR TAMIL NADU WATER SUPPLY & DRAINAGE BOARD Vs. B K VELU
|
July 5, 2018 |
|
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. BOOPALAN
|
September 6, 2018 |
|
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. R LAKSHMI
|
October 10, 2018 |
|
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. RAMASAMY
|
October 5, 2018 |
|
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. SURESHKANNAN ALIAS SURESH
|
April 17, 2018 |
|
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. R DURAISAMY
|
July 17, 2018 |
|
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. SOUNDARA RAJAN
|
August 14, 2018 |
|
MANAGING DIRECTOR TAMILNADU TRANSPORT CORPORATION LTD Vs. VALARMATHI
|
August 28, 2018 |
|
MANAGING DIRECTOR TAMILNADU TRANSPORT CORPORATION LTD Vs. SURYA
|
August 28, 2018 |
|
MANAGING DIRECTOR, ANDHRA PRADESH STATE ROAD APSRTC, ANDHRA Vs. J ANITHA
|
April 19, 2018 |
|
MANAGING DIRECTOR, BANGALORE METROPOLITAN TRANSPORT CORPORATION BANGALORE Vs. JYOTHI
|
September 27, 2018 |
|
MANAGING DIRECTOR, CHENNAI METRO RAIL LTD Vs. S SARANATH
|
February 9, 2018 |
|
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION Vs. K.K. SUBRAMANI
|
December 19, 2018 |
|
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD Vs. MANJULA
|
June 27, 2018 |
|
MANAGING DIRECTOR, NAZARETH URBAN CO-OP BANK LTD Vs. DEPUTY COMM OF LABOUR
|
March 14, 2018 |
|
MANAGING DIRECTOR, P R 2, PERAMBALUR DISTRICT CONSUMER, CO-OPERATIVE WHOLESALE STORES LIMITED Vs. MINOR J MONIZHA
|
September 28, 2018 |
|
MANAGING DIRECTOR, R41, SRIVILLIPUTTUR AGRICULTURAL PRODUCERS COOPERATIVE MARKETING SOCIETY Vs. ANANDHARAMAN
|
April 26, 2018 |
|
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION Vs. PARVATHI
|
October 25, 2018 |
|
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD Vs. SARAVANA RUBAN
|
October 12, 2018 |
|
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. AMUTHA
|
April 26, 2018 |
|
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. RADHA
|
April 2, 2018 |
|
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD Vs. INBALATHA
|
April 25, 2018 |
|
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD Vs. VEDHANAYAKI
|
April 17, 2018 |
|
MANAGING DIRECTOR, TAMIL NADE STATE TRANSPORT CORPORATION Vs. MARIYAPUSHPAM
|
October 29, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD Vs. R SEETHA
|
March 13, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU SMALL INDUSTRIES CORPORATION LTD Vs. M SOUNDARAPANDIAN
|
April 9, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION Vs. A RAJAN ALIAS ANDIAPPAN
|
October 3, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LIMITED, PALLAVAN SALAI, CHENNAI Vs. P BABY
|
June 20, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. K PALANI
|
April 20, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. PALANIVEL
|
July 4, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. R SABURA BANU
|
July 3, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MURUGANANDHAM
|
July 3, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. TAMILSELVI
|
July 12, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. PREMA
|
December 21, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. KANTHAMANI
|
November 1, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. S RAJAMANI
|
September 25, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. AROKIYADAS
|
October 9, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. RANI
|
August 16, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. NAGARAJ
|
March 22, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. THALAVATH BEEVI
|
August 14, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION II) LTD Vs. P JAGANATHAN
|
October 9, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION)LTD Vs. G KALAIYARASI
|
April 12, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUM) LIMITED Vs. C REVATHY
|
June 4, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD Vs. M KAMATCHI
|
June 13, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD Vs. J KANNAN
|
March 12, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VPM DVN III) LTD , KANCHEEPURAM Vs. KANAKAVALLI
|
June 8, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VPM DVN III) LTD. Vs. JAYASUDHA AND OTHERS
|
June 8, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. HAMARUNNISHA
|
April 12, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MALAR
|
August 27, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. UNNAMALAI
|
August 16, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M PALANIYAMMAL
|
August 9, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. GOVINDARAJ
|
October 1, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. V PONNUDURAI
|
October 5, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. N PRABHU
|
October 4, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S VIGNESH
|
October 10, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MAHESWARI @ MAHESH
|
October 11, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. ESAKKIAMMAL
|
July 18, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. TAMILARASI
|
April 20, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RANGASAMY
|
April 10, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. V BALAJI
|
April 16, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. JAYALAKSHMI
|
April 27, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. JAYAPRIYA
|
March 22, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. B PARTHIBAN
|
June 7, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MUNIRAJ
|
June 7, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R MANONMANI
|
August 20, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. ANTHONIRAJ
|
July 23, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, (SALEM DIVISION II) LTD Vs. HAYATH JOHN
|
September 4, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, KUMBAKONAM LIMITED Vs. V JEYAPAUL
|
June 11, 2018 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, VILLUPURAM LTD Vs. S JAYANTHI @ VAIJAYANTHI
|
March 5, 2018 |
|
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LIMITED Vs. SETTU
|
June 12, 2018 |
|
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. P KANAGASABAI
|
August 30, 2018 |
|
MANAGING DIRECTOR, UNITED INDIA INSURANCE COMPANY LTD Vs. STALIN XAVIER
|
June 27, 2018 |
|
MANAGING DIRECTOR, VINAYAKA MISSIONS MEDICAL COLLEGE AND HOSPITAL, KARIKAL Vs. PRESIDING OFFICER
|
December 5, 2018 |
|
MANAGING TRUSTEE Vs. AN AR SRINIVASAN
|
September 26, 2018 |
|
MANAGING TRUSTEE NAGORE DARGAH Vs. HAJA NOORDEEN SAHIB @ ALHAJ
|
June 8, 2018 |
|
MANAGING TRUSTEE PONNAIYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY TRUST Vs. STATE OF TAMIL NADU
|
June 5, 2018 |
|
MANAPAKKAM FIRST GRADE VILLAGE PANCHAYAT REP BY ITS PRESIDENT Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
July 4, 2018 |
|
MANDEEP SINGH Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
October 26, 2018 |
|
MANDHRI GOUNDER Vs. DURAI GOUNDER (DIED)
|
September 6, 2018 |
|
MANGAIAMMAL Vs. MAHESWARI AMMAL AND ORS.
|
June 4, 2018 |
|
MANGAIYARKARASI Vs. COMMISSIONER OF POLICE, MADURAI CITY AND OTHER
|
July 27, 2018 |
|
MANGER, RELIANCE GENERAL INSURANCE CO LTD. Vs. THULASIMANI
|
June 21, 2018 |
|
MANGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PALANIAMMAL
|
July 13, 2018 |
|
MANGRI MURAH Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD
|
March 1, 2018 |
|
MANI Vs. SUB INSPECTOR OF POLICE KOTTAR POLICE STATION
|
July 11, 2018 |
|
MANI Vs. STATE REP.BY ITS SECRETARY TO GOVERNMENT
|
January 18, 2018 |
|
MANI Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
February 12, 2018 |
|
MANI Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
October 23, 2018 |
|
MANI Vs. STATE REP. BY ITS THE SECRETARY TO GOVERNMENT (HOME)
|
August 14, 2018 |
|
MANI Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 2, 2018 |
|
MANI Vs. STATE OF TAMIL NADU AND OTHERS
|
April 4, 2018 |
|
MANI Vs. S RAJAN
|
August 24, 2018 |
|
MANI Vs. CHELLAMMAL
|
February 19, 2018 |
|
MANI Vs. STATE REP BY SUB-INSPECTOR OF POLICE, C C I W CID , KANCHEEPURAM
|
June 20, 2018 |
|
MANI Vs. STATE BY THE INSPECTOR OF POLICE
|
November 8, 2018 |
|
MANI @ KALAIMANI Vs. V. INDIRANI
|
September 10, 2018 |
|
MANI ALIAS NAGAMANI Vs. P. RAMAKRISHNAN
|
January 31, 2018 |
|
MANI GOUNDER Vs. STATE BY INSPECTOR OF POLICE
|
April 16, 2018 |
|
MANI PRAKASH GUPTA Vs. M R GANESH KUMAR
|
January 5, 2018 |
|
MANI SPINNING MILLS (P) LTD Vs. SUPERINTENDENT [LEGAL], EMPLOYEES STATE INSURANCE CORPORATION
|
March 6, 2018 |
|
MANICKA MUDALIYAR Vs. KARTHIKEYAN
|
March 20, 2018 |
|
MANICKA UDAYAR Vs. STATE REP BY INSPECTOR OF POLICE, VALLAM POLICE STATION
|
October 3, 2018 |
|
MANICKAM Vs. STATE OF REP BY INSPECTOR OF POLICE, PUTHANATHAM POLICE STATION, TRICHY DISTRICT
|
July 10, 2018 |
|
MANICKAM Vs. GTP FINANCE LTD
|
April 28, 2018 |
|
MANICKAM Vs. STATE OF TAMIL NADU, REPRESENTED BY INSPECTOR OF POLICE
|
September 29, 2018 |
|
MANICKAM Vs. PONNAPPA GOUNDER
|
September 3, 2018 |
|
MANICKAM Vs. KUBER
|
July 13, 2018 |
|
MANICKAM Vs. MANI
|
December 10, 2018 |
|
MANICKAM Vs. PONNUSAMY
|
March 22, 2018 |
|
MANICKAVASU Vs. STATE AND OTHERS
|
June 14, 2018 |
|
MANICKKAM Vs. SUNDARAM
|
March 16, 2018 |
|
MANIGANDAN @ MANIYAN Vs. INSPECTOR OF POLICE, VADAKIPALAYAM POLICE STATION
|
February 26, 2018 |
|
MANIKANDA PRABHU @ KARUVAMANI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
|
April 28, 2018 |
|
MANIKANDAN Vs. STATE OF TAMIL NADU AND OTHERS
|
April 28, 2018 |
|
MANIKANDAN Vs. INSPECTOR OF POLICE & ORS.
|
April 2, 2018 |
|
MANIKANDAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
January 6, 2018 |
|
MANIKANDAN Vs. STATE REP BY, INSPECTOR OF POLICE ANUPPARPALAYAM POLICE STATION TIRUPPUR DISTRICT
|
March 5, 2018 |
|
MANIKANDAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI
|
March 15, 2018 |
|
MANIKANDAN Vs. STATE OF TAMIL NADU
|
January 30, 2018 |
|
MANIKANDAN Vs. STATE THROUGH INSPECTOR OF POLICE
|
September 5, 2018 |
|
MANIKANDAN Vs. DIRECTOR GENERAL OF POLICE
|
February 5, 2018 |
|
MANIKANDAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
June 23, 2018 |
|
MANIKANDAN Vs. RAJKUMAR
|
July 10, 2018 |
|
MANIKANDAN Vs. JAI GANESH
|
July 11, 2018 |
|
MANIKANDAN Vs. STATE AND OTHER
|
July 10, 2018 |
|
MANIKANDAN @ ASARI MANIKANDAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
|
March 6, 2018 |
|
MANIKANDAN @ BULLET MANIKANDAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 7, 2018 |
|
MANIKANDAN ALIAS AUTO BALU Vs. STATE OF TAMIL NADU
|
July 24, 2018 |
|
MANIKANDAN AND OTHERS Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
January 9, 2018 |
|
MANIKANDEN Vs. STATE OF TAMIL NADU AND OTHERS
|
February 21, 2018 |
|
MANIMARAN Vs. STATE REP BY INSPECTOR OF POLICE
|
October 1, 2018 |
|
MANIMEGALAI Vs. INSPECTOR OF POLICE
|
September 11, 2018 |
|
MANIMEGALAI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
July 16, 2018 |
|
MANIMEGALAI Vs. DISTRICT COLLECTOR
|
March 14, 2018 |
|
MANIMEGALAI Vs. DISTRICT COLLECTOR, PERAMBALUR DISTRICT
|
February 23, 2018 |
|
MANIMEGALAI AND ORS. Vs. SANTHAKUMAR AND ORS.
|
November 30, 2018 |
|
MANIS INSTITUTE OF COMMERCE Vs. P SRIKANTH
|
October 9, 2018 |
|
MANISH AGARWAL Vs. PALLAVAPURAM DISTRICT MUNICIPALITY AND OTHERS
|
January 23, 2018 |
|
MANIVANNAN PATHY Vs. THE DISTRICT COLLECTOR
|
June 12, 2018 |
|
MANIVASAGAM Vs. M/S. SARADARAM AUTOMOBILES AND FINANCE AND OTHERS
|
June 19, 2018 |
|
MANIVASAGAM Vs. STATE
|
July 10, 2018 |
|
MANJULA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
September 26, 2018 |
|
MANJULA Vs. M SAKTHIVEL
|
October 8, 2018 |
|
MANJULA Vs. N MANIMOZHI
|
January 11, 2018 |
|
MANJULA ATHUR Vs. INCOME TAX OFFICER
|
February 27, 2018 |
|
MANJUNATHA CARGO PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
September 27, 2018 |
|
MANNAMU SREEMANNARAYANA Vs. THE MINISTRY OF EXTERNAL AFFAIRS AND OTHERS
|
August 29, 2018 |
|
MANNAN COTTON SPINNING MILLS LIMITED Vs. ABIRAMAM SPECIAL GRADE VILLAGE PANCHAYAT AND OTHERS
|
June 27, 2018 |
|
MANNAR MANNAN Vs. G. MANI
|
March 21, 2018 |
|
MANNARMANNAN Vs. STATE
|
March 27, 2018 |
|
MANNICKKAM Vs. V. SETHUKARASI @ KEERTHI
|
March 8, 2018 |
|
MANNU MUDALIAR Vs. S M SUNDARAM
|
October 10, 2018 |
|
MANO BALAJI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 9, 2018 |
|
MANOGAR Vs. JITENDER SINGH
|
September 20, 2018 |
|
MANOHARAN Vs. C NALLAMUTHU
|
October 1, 2018 |
|
MANOHARAN Vs. STATE REP BY INSPECTOR OF POLICE
|
September 5, 2018 |
|
MANOHARAN Vs. SUPERINTENDENT OF POLICE
|
July 25, 2018 |
|
MANOHARAN Vs. KUMARI
|
July 11, 2018 |
|
MANOHARAN Vs. SHRIRAM CITY UNION FINANCE LTD. AND OTHERS
|
June 25, 2018 |
|
MANOHARAN Vs. SOLOMON
|
June 13, 2018 |
|
MANOHARI Vs. DISTRICT SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT
|
September 17, 2018 |
|
MANOJ KUMAR NAIR Vs. STATE THROUGH INSPECTOR OF POLICE
|
September 6, 2018 |
|
MANOKARAN Vs. KALIYAPERUMAL
|
October 10, 2018 |
|
MANOKARAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND OTHERS
|
February 28, 2018 |
|
MANONIT SAMUEL JACOB Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
July 2, 2018 |
|
MANONMANI Vs. SECRETARY TO GOVERNMENT HOME
|
February 21, 2018 |
|
MANONMANI Vs. D SELVARAJ
|
April 28, 2018 |
|
MANORANJITHAM W/O PALANIAPPAN Vs. K PALANIAPPAN S/O KANDASAMY
|
October 26, 2018 |
|
MANSI FINANCE (CHENNAI) LTD Vs. DESSMA ENGINEERING PRIVATE LIMITED, REP BY ITS MD A S P WINSTON
|
January 17, 2018 |
|
MANSOOR ALI KHAN Vs. UNION OF INDIA
|
August 30, 2018 |
|
MANSOOR ALI KHAN Vs. CHIEF ELECTION COMMISSIONER
|
September 11, 2018 |
|
MANSOOR BASHA S/O K C BASHA Vs. STATE REP BY INSPECTOR OF POLICE
|
April 3, 2018 |
|
MANU KOUNDER Vs. PORAPATHAI
|
December 21, 2018 |
|
MANURKULA DEVANGAR VASAKASALAI Vs. STATE OF TAMIL NADU
|
April 9, 2018 |
|
MARAGATHAMMAI Vs. P STANES @ STANIS LAUS
|
April 11, 2018 |
|
MARAPPA Vs. RAMESH BABU
|
April 11, 2018 |
|
MARAPPA GOUNDER Vs. N M DURAISAMY
|
October 29, 2018 |
|
MARAPPA GOUNDER Vs. SUBBATHAL
|
January 24, 2018 |
|
MARAPPA GOUNDER AND ORS. Vs. CHINNA AMMANI AMMAL
|
February 16, 2018 |
|
MARAPPAN Vs. SELVAKUMAR
|
July 19, 2018 |
|
MARAPPAN Vs. S AMMASI
|
October 10, 2018 |
|
MARG LIMITED Vs. VAN OORD DREDGING AND MARINE CONTRACTORS BV
|
November 15, 2018 |
|
MARG LIMITED Vs. VAN OORD DREDGING AND MARINE AND OTHERS
|
February 2, 2018 |
|
MARI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 21, 2018 |
|
MARI @ AUTO MARI Vs. STATE OF TAMIL NADU
|
July 25, 2018 |
|
MARIA ADAIKALAM ROSELIN MEDICAL SOCIAL WORKER, GOVT STANLEY HOSPITAL, CHENNAI Vs. STATE BY
|
July 19, 2018 |
|
MARIA ALPHONSE Vs. JOHN SELVARAJ
|
July 31, 2018 |
|
MARIADOSS MARIRAJAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
April 19, 2018 |
|
MARIAMAL AND OTHER Vs. M. CHELVI AND OTHER
|
February 13, 2018 |
|
MARIAMMAL Vs. STATE OF TAMIL NADU, REP BY ITS INSPECTOR OF POLICE, PERUMALPURAM POLICE STATION, TIRUNELVELI DISTRICT
|
January 24, 2018 |
|
MARIAMMAL Vs. SUPERINTENDENT OF POLICE
|
February 28, 2018 |
|
MARIAMMAL Vs. STATE OF TAMIL NADU
|
January 25, 2018 |
|
MARIAMMAL Vs. GANESAN
|
September 4, 2018 |
|
MARIAMMAL Vs. STATE BY INSPECTOR OF POLICE
|
August 3, 2018 |
|
MARIANNAN Vs. RAJA AND OTHERS
|
March 20, 2018 |
|
MARIAPPA Vs. RAMA KRISHNAPPA
|
August 3, 2018 |
|
MARIAPPAN Vs. SELVAMANI
|
June 23, 2018 |
|
MARIAPPAN Vs. SUBBULAKSHMI
|
September 3, 2018 |
|
MARIAPPAN Vs. MUTHUSAMY
|
January 18, 2018 |
|
MARICHAMY Vs. DHATCHINAMOORTHY
|
June 20, 2018 |
|
MARIKANI @ DHANASEKARAN Vs. RAMALAKSHMI @ KAVITHA
|
June 18, 2018 |
|
MARIMUTHAMMAL Vs. DISTRICT COLLECTOR, SALEM DISTRICT
|
July 3, 2018 |
|
MARIMUTHU Vs. THE SUPERINTENDANT OF POLICE AND OTHERS
|
July 19, 2018 |
|
MARIMUTHU Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 13, 2018 |
|
MARIMUTHU Vs. NARAYANAN
|
June 19, 2018 |
|
MARIMUTHU Vs. STATE OF TAMIL NADU AND OTHERS
|
April 3, 2018 |
|
MARIMUTHU Vs. STATE
|
February 16, 2018 |
|
MARIMUTHU AND OTHERS Vs. MARIAMMAL AND OTHERS
|
June 13, 2018 |
|
MARINE CONTAINER SERVICES SOUTH PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE IV(1)
|
November 12, 2018 |
|
MARIYADAS Vs. STATE
|
February 28, 2018 |
|
MARIYUR VALINOKKAM SALT COMPLEX, A UNIT OF TAMIL NADU SALT CORPORATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 1, 2018 |
|
MARJAN Vs. COMMISSIONER OF CUSTOMS AND OTHERS
|
June 6, 2018 |
|
MARKANDAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 3, 2018 |
|
MARRIAMMAL Vs. S SATHYABAMA
|
August 16, 2018 |
|
MARRIEASWARAN Vs. SASIKUMAR
|
August 21, 2018 |
|
MARRIYAPPA NADAR Vs. GIRIJA
|
July 17, 2018 |
|
MARRY KUTTY KOSHY Vs. HEMALATHA PUSHPAKARAN
|
August 20, 2018 |
|
MARTIN (NETHRA) HOMOEOPATHY MEDICAL COLLEGE & HOSPITAL Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF AYUSH
|
December 14, 2018 |
|
MARUDHAMMAL Vs. THE STATE
|
August 24, 2018 |
|
MARUDHUR RAVI Vs. SV RM RM SEVUGAN CHETTIAR
|
April 17, 2018 |
|
MARUTHAI Vs. MARIMUTHU UDAIYAR
|
January 29, 2018 |
|
MARUTHAI NATTAR Vs. AYYAVU
|
April 18, 2018 |
|
MARUTHAI PANDARAM Vs. ANGAMMAL
|
October 22, 2018 |
|
MARUTHATHAL AND OTHERS Vs. KRISHNASAMY
|
July 3, 2018 |
|
MARY Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 25, 2018 |
|
MARY FANCY KALA Vs. SAHAYA RAJ
|
September 26, 2018 |
|
MARY FREEDA Vs. THRESIAMMA CHACKO
|
July 25, 2018 |
|
MARY HEMALATHA Vs. ARUL GABRIEL
|
August 27, 2018 |
|
MARY JACOB (DIED) Vs. A N VALLIAMMAI
|
September 28, 2018 |
|
MARY JENNAT Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
August 9, 2018 |
|
MASANAM @ MUTHIAH Vs. STATE THROUGH INSPECTOR OF POLICE
|
October 24, 2018 |
|
MASJID Vs. SECRETARY, GOVERNMENT OF TAMIL NADU AND OTHERS
|
September 7, 2018 |
|
MASS EDUCATION AND ACTION FOR RURAL DEVELOPMENT SOCIETY Vs. THE SECRETARY, CENTRAL BOARD OF IRRIGATION & POWER AND OTHERS
|
January 31, 2018 |
|
MASSEYS ENTERPRISES PRIVATE LIMITED REP BY ITS MANAGING DIRECTOR RAHULNATH Vs. CHENNAI KALIKAMBAL KAMADESWARAR DEVASTHANAM REP BY ITS TRUSTEES
|
June 22, 2018 |
|
MATHIALAGAN Vs. KUPPAMMA
|
August 21, 2018 |
|
MATHIAZHAGAN Vs. STATE REP BY ASSISTANT COMMISSIONER OF POLICE, TAMBARAM POLICE STATION, KANCHEEPURAM DISTRICT
|
October 10, 2018 |
|
MATHIBALAN Vs. STATE OF TAMIL NADU AND ANOTHERS
|
July 10, 2018 |
|
MATHIYALAGAN Vs. DISTRICT COLLECTOR, VELLORE DISTRICT AND OTHERS
|
August 9, 2018 |
|
MATHIYAZHAKAN AND OTHERS Vs. ANTHONY PITCHAIKANNU AND OTHERS
|
June 27, 2018 |
|
MATHUMITHA RAMESH Vs. CHIEF HEALTH OFFICER PUBLIC HEALTH CARE DEPARTMENT TRICHY MUNICIPAL CORPORATION
|
June 11, 2018 |
|
MATHURA POLYMERS PRIVATE LIMITED Vs. CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL SOUTH ZONE BENCH
|
September 14, 2018 |
|
MATRIMONY.COM LIMITED. Vs. KARTHIKEYAN
|
November 19, 2018 |
|
MAURICE K LAI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY REP BY ITS GENERAL MANAGER CHENNAI
|
January 31, 2018 |
|
MAYA APPLIANCES PVT LTD Vs. PREETHI KITCHEN APPLIANCES PVT LTD
|
April 28, 2018 |
|
MAYANDI @ SUDALAYANDI AND OTHERS Vs. STATE
|
June 27, 2018 |
|
MAYANDI MOOPANAR Vs. MUNIYANDI
|
September 25, 2018 |
|
MAYEE @ MAYANDI @ MOKKAMAYAN Vs. STATE OF TAMIL NADU AND OTHERS
|
February 1, 2018 |
|
MAYILATHAL Vs. VANJIAPPA GOUNDER
|
July 5, 2018 |
|
MBI KITS INTERNATIONAL, REP BY ITS PARTNER, D CHANDRASEKAR, SON OF M N DHANDAPANI Vs. INCOME-TAX OFFICER, NON-CORPORATE WARD-1(3)
|
October 4, 2018 |
|
MD FAUD BADSHA SAYEED Vs. TAMIL NADU WAQF BOARD REP BY ITS CHAIRMAN
|
October 1, 2018 |
|
MD INDIAN HEALTH CARE SERVICES (TPA) PRIVATE LTD Vs. P INDRA DEVI
|
June 21, 2018 |
|
MD MAQDOOM Vs. INSPECTOR OF POLICE CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH
|
April 28, 2018 |
|
MEADOWS HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
|
February 27, 2018 |
|
MEDICAL SERVICES RECRUITMENT BOARD Vs. A KOLAMUTHU
|
August 10, 2018 |
|
MEDOPHARM Vs. DEPUTY COMMISSIONER OF CUSTOMS, CHENNAI
|
November 29, 2018 |
|
MEDOPHARM PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER
|
February 20, 2018 |
|
MEENA Vs. STATE REP BY INSPECTOR OF POLICE
|
August 24, 2018 |
|
MEENA Vs. SECRETARY TO GOVERNMENT
|
February 2, 2018 |
|
MEENA ADVERTISERS REP BY ITS PROPRIETOR V KRISHNAMURTHY Vs. DIRECTOR GENERAL OF GOODS & SERVICE TAX INTELLIGENCE
|
April 12, 2018 |
|
MEENA PRIYA Vs. STATE OF TAMIL NADU AND OTHERS
|
February 22, 2018 |
|
MEENA V.R. THONDAIMAN Vs. K. AMUTHAVALLI
|
September 4, 2018 |
|
MEENAKSHI Vs. A SELVAKUMAR
|
July 19, 2018 |
|
MEENAKSHI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT, HOME
|
January 25, 2018 |
|
MEENAKSHI (DIED) Vs. IDOL OF MUTHU BOOPALA SAMUDRA MAHA MARIAMMAN
|
July 12, 2018 |
|
MEENAKSHI AMMAL Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT (REV ), PUDUCHERRY
|
June 28, 2018 |
|
MEENAKSHI TEXTILES REP BY K V MEENATCHINATHAN Vs. STATE
|
January 29, 2018 |
|
MEENAKSHISUNDAR Vs. STATE OF TAMIL NADU AND OTHERS
|
April 28, 2018 |
|
MEENAL Vs. DISTRICT COLLECTOR
|
February 19, 2018 |
|
MEENAMBAL Vs. KARTHIK
|
September 3, 2018 |
|
MEENATCHI FINANCE Vs. SEEMA DEVI
|
March 21, 2018 |
|
MEENAVA THANTHAI K R SELVARAJ KUMAR Vs. SECRETARY TO GOVERNMENT
|
April 12, 2018 |
|
MEERMUSTAFA HUSSAIN Vs. STATE
|
December 6, 2018 |
|
MEERMUSTAFA HUSSAIN Vs. STATE
|
March 5, 2018 |
|
MEHARUNISHA Vs. STATE AND OTHERS
|
April 3, 2018 |
|
MEHARUNNISSA Vs. M RAMAMURTHY
|
July 20, 2018 |
|
MEHRAJ BEGUM Vs. GOVERNMENT OF TAMIL NADU
|
October 16, 2018 |
|
MEIYANATHAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 18, 2018 |
|
MEIYAPPAN Vs. INSPECTOR OF POLICE
|
April 3, 2018 |
|
MEIYAPPAN Vs. STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY
|
January 10, 2018 |
|
MELAPALAYAM MAILAKADER STREET RESIDENTIAL WELFARE AND MUSLIM WOMEN ARABI MATHASRASA COMMITTEE Vs. K S SAHUL HAMEED
|
April 3, 2018 |
|
MELISSA SATHYAN Vs. UNION OF INDIA, THROUGH ITS CHIEF SECRETARY AND ORS.
|
June 7, 2018 |
|
MEMBER SECRETAR PACHAIYAPPAS TRUST BOARD Vs. S DJODILATCHOUMY
|
August 3, 2018 |
|
MEMBER SECRETARY Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 16, 2018 |
|
MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. HOUSING SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
January 10, 2018 |
|
MEMBERS OF HINDU SAMBAVAR SAMUTHAYAM CHANTAIVAZHI, PULIYOORKURICHY, KALKULAM VILLAGE Vs. V ANANTHAKRISHNAN
|
June 22, 2018 |
|
MERU CONSULTANTS AND TECHNOLOGIES PVT LTD Vs. COMMISSIONER CHENNAI CITY MUNICIPAL CORPORATION
|
September 12, 2018 |
|
MERVIN RAJASEKAR Vs. SECRETARY COMMERCIAL TAX DEPARTMENT
|
August 24, 2018 |
|
MERY Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 14, 2018 |
|
MESTON EDUCATION AND DEVELOPMENT ASSOCIATION PVT LTD Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
|
September 28, 2018 |
|
METAL WELD ELECTRODES Vs. CUSTOMS EXCISE AND SERVICE TAX
|
April 24, 2018 |
|
METILDA SULOCHANA BAI DAVID Vs. MEHRUARCHA MEHARJEE (DECEASED)
|
September 6, 2018 |
|
METROPLAST INDUSTRIES Vs. M/S. ESSOR INDUSTRIES AND ORS.
|
March 19, 2018 |
|
METROPOLITAN TRANSPORT CORPORATION Vs. K.N. BINEESH
|
September 7, 2018 |
|
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. PUKHRAJ JAIN
|
July 3, 2018 |
|
METROPOLITAN TRANSPORT CORPORATION LTD Vs. S CHELLAMMAL (DIED)
|
July 30, 2018 |
|
METROPOLITAN TRANSPORT CORPORATION LTD Vs. D SURESH
|
September 12, 2018 |
|
METROPOLITAN TRANSPORT CORPORATION LTD Vs. RUKKU
|
October 11, 2018 |
|
METROPOLITAN TRANSPORT CORPORATION LTD , REPRESENTED BY ITS MANAGING DIRECTOR PALLAVAN ILLAM Vs. R SELVI
|
January 19, 2018 |
|
METROPOLITAN TRANSPORT CORPORATION LTD REPRESENTED BY ITS MANAGING DIRECTOR Vs. MEENATCHI
|
October 4, 2018 |
|
MF VRUKSHA RESIDENTS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY
|
February 21, 2018 |
|
MGM CHARITABLE TRUST Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
March 8, 2018 |
|
MICRO-PAK LTD , REPRESENTED BY ITS POWER OF ATTORNEY HOLDER SATEESH JADHAV Vs. KWALITY CHEMICALS COMPANY
|
March 21, 2018 |
|
MICRO-PAK LTD , REPRESENTED BY ITS POWER OF ATTORNEY HOLDER SATEESHJADHAV Vs. PRANAM JI CREATIONS
|
March 21, 2018 |
|
MICROSENSE PRIVATE LIMITED Vs. BHARTI AIRTEL LIMITED
|
March 16, 2018 |
|
MICSON FINANCE Vs. V SAMPATH SEKAR
|
July 10, 2018 |
|
MIL INDUSTRIES LIMITED REP BY ITS GENERAL MANAGER N GURUSWAMY Vs. COMMERCIAL TAX OFFICER
|
March 23, 2018 |
|
MINEUDEVI Vs. D SRIRAMULU
|
April 20, 2018 |
|
MINNALA Vs. VISALATCHIAMMAL
|
July 26, 2018 |
|
MINOR A NAMRUTHA Vs. P V MANOHARAN
|
September 19, 2018 |
|
MINOR AKIL ADHITYA S/O T P KUMARAVEL Vs. T P KUMARAVEL
|
July 11, 2018 |
|
MINOR GANGADHARAN REP BY NEXT FRIEND/MOTHER SUBBULAKSHMI Vs. P VALLIAPPAN
|
March 21, 2018 |
|
MINOR LAKSHMI SREE, L. REP. THROUGH FATHER AND NATURAL GUARDIAN R. LAKSHMANAN Vs. THE REGISTRAR/THE COMPETENT AUTHORITY, IIT KANPUR, KANPUR, UTTAR PRADESH
|
July 2, 2018 |
|
MINOR M. DANYAH Vs. GOVERNMENT OF PUDUCHERRY AND OTHERS
|
July 27, 2018 |
|
MINOR MANIKANDAN AND ANOTHER Vs. THANGARASU (DIED) AND ANOTHER
|
March 7, 2018 |
|
MINOR MAUNIYA MINOR REPRESENTED BY HER MATERNAL GRAND MOTHER AND GUARDIAN PANDIAMMAL Vs. TAMIL NADU STATE TRANSPORT CORP LTD
|
September 6, 2018 |
|
MINOR RAHUL R. VAITHINATHAN REP. HIS MOTHER AND NATURAL GUARDIAN Vs. NATIONAL INSTITUTE OF OPEN SCHOOLING (NIOS)
|
July 23, 2018 |
|
MINOR ROGITH KUMAR B Vs. CHAIRMAN ADMISSION COMMITTEE(UG)
|
August 28, 2018 |
|
MINOR S VISHNUPRIYA @ PRIYA Vs. A KENNADY
|
August 9, 2018 |
|
MINOR S. MAHALAKSHMI Vs. STATE OF TAMI NADU AND OTHERS
|
July 2, 2018 |
|
MINOR SANJANA @ SAKTHIPRIYA Vs. DISTRICT COLLECTOR, MADURAI DISTRICT AND OTHER
|
March 7, 2018 |
|
MINOR SARANYA Vs. ARUN KUMAR
|
July 11, 2018 |
|
MINOR SHANKAR Vs. MURUGANANDAM
|
January 19, 2018 |
|
MINOR SIVA REP BY HIS FATHER ETHIRAJ AS NEXT FRIEND AND NATURAL GUARDIAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
September 18, 2018 |
|
MINOR VARADHARAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
April 3, 2018 |
|
MINOR VENKATESH Vs. TAMIL NADU STATE TRANSPORT CORPORATION KUMABKONAM LIMITED
|
July 17, 2018 |
|
MINOR VISHAL DEEPAK Vs. SARAVANAN
|
October 8, 2018 |
|
MINOR. R.. HARIHARAN Vs. C. RAJENDRA KUMAR
|
July 17, 2018 |
|
MIOT HOSPITALS PVT. LTD. Vs. UNION OF INDIA
|
April 28, 2018 |
|
MMC PHARMACEUTICALS LIMITED Vs. MEDICURE LIFE SCIENCES INDIA PVT LTD
|
October 11, 2018 |
|
MMS STEEL & POWER PVT LIMITED Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
July 2, 2018 |
|
MOBIS INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
January 24, 2018 |
|
MODULAR AUTO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2018 |
|
MOHAIDEEN ABDUL KADAR JAILANI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 14, 2018 |
|
MOHALA Vs. M.SIVA
|
November 22, 2018 |
|
MOHAMED IBRAHIM Vs. STATE: REPRESENTED BY CIRCLE INSPECTOR OF POLICE
|
March 27, 2018 |
|
MOHAMED IQBAL Vs. STATE REP BY ITS INSPECTOR OF POLICE
|
August 31, 2018 |
|
MOHAMED KAREEM Vs. SECRETARY TO GOVERNMENT
|
February 26, 2018 |
|
MOHAMMED ABBAS Vs. STATE REP BY INSPECTOR OF POLICE
|
October 23, 2018 |
|
MOHAMMED ALI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS
|
July 9, 2018 |
|
MOHAMMED BASHA Vs. SYED MUSTHAFA
|
February 12, 2018 |
|
MOHAMMED GHOUSE Vs. THE STATE AND OTHERS
|
August 27, 2018 |
|
MOHAMMED ILIYAS Vs. YASAR ARABATH
|
October 25, 2018 |
|
MOHAMMED ISMAIL (DIED) Vs. SELVARANI
|
June 21, 2018 |
|
MOHAMMED MEERAN Vs. STATE REP BY INSPECTOR OF POLICE
|
September 17, 2018 |
|
MOHAMMED NIYAMATHULLAH KHAZI AND OTHERS Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE OF MADRAS
|
August 29, 2018 |
|
MOHAMMED RAFFIYUDEEN AND OTHERS Vs. THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED AND OTHERS
|
July 13, 2018 |
|
MOHAMMED RAFIK Vs. RAJAVEL
|
July 18, 2018 |
|
MOHAMMED RAFIQ Vs. MADHAN AND SUBRAMANI
|
January 10, 2018 |
|
MOHAMMED SEHRIF ALIAS SAIT Vs. K DHANDAPANI
|
July 20, 2018 |
|
MOHAMMED SHABEK Vs. STATE, REP BY INSPECTOR OF POLICE, CHITHODE POLICE STATION,ERODE DISTRICT
|
September 24, 2018 |
|
MOHAMMED SHAKIL Vs. STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
May 7, 2018 |
|
MOHAMMED SHAKUL HAMEED Vs. STATE REP BY SUB INSPECTOR OF POLICE
|
March 2, 2018 |
|
MOHAMMED THASIN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
June 27, 2018 |
|
MOHAMMED UBAYADULLA Vs. STATE
|
March 28, 2018 |
|
MOHAMMED YUSUF Vs. I. MOHAMMED RAFEEK
|
July 3, 2018 |
|
MOHAN Vs. S NAGARAJAN
|
November 9, 2018 |
|
MOHAN Vs. VISWANATHAN
|
July 5, 2018 |
|
MOHAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
June 5, 2018 |
|
MOHAN Vs. STATE REP. BY, THE INSPECTOR OF POLICE RASIPURAM POLICE STATION NAMAKKAL DISTRICT
|
January 18, 2018 |
|
MOHAN AND OTHERS Vs. ASSISTANT ENGINEER, PUBLIC WORKS DEPARTMENT
|
March 14, 2018 |
|
MOHAN BABU Vs. KOTAK MAHINDRA BANK, REP. BY MANAGER, 2ND FLOOR, CEEBROS CENTER, 39, MONTIETH ROAD, EGMORE, CHENNAI
|
February 27, 2018 |
|
MOHAN BREWERIES AND DISTILLERIES LTD Vs. TAMIL NADU COOPERATIVE SUGAR FEDERATION REPRESENTED BY MANAGING DIRECTOR
|
July 17, 2018 |
|
MOHAN KUMAR Vs. K.N. NARAYANASAMY
|
April 9, 2018 |
|
MOHAN PRADEEP Vs. THE REVENUE DIVISIONAL OFFICER
|
January 29, 2018 |
|
MOHANAKANNAN Vs. RENGAM
|
March 19, 2018 |
|
MOHANAKRISHNAN Vs. STATE REP BY SUB INSPECTOR OF POLICE CCB TEAM - XVIII, COMMISSIONER OF POLICE OFFICE VEPERY, CHENNAI
|
June 7, 2018 |
|
MOHANAMBAL Vs. G. SEKAR
|
March 6, 2018 |
|
MOHANAMBAL Vs. ARULARASAN
|
September 19, 2018 |
|
MOHANAPRIYA Vs. K SARAVANAKUMAR
|
July 24, 2018 |
|
MOHANASUNDARAM Vs. DR. S.D. VIJAYASANKAR AND OTHERS
|
April 24, 2018 |
|
MOHANASUNDARAM Vs. KANTHA
|
April 27, 2018 |
|
MOHANMEDA BEE Vs. STATE
|
June 12, 2018 |
|
MOHD FAIZAL Vs. STATE OF TAMIL NADU REPBY ITS SECRETARY, HOME, PROHIBITION & EXCISE DEPARTMENT
|
March 9, 2018 |
|
MOHIDEENBI Vs. H KHAJA MOHIDEEN
|
August 2, 2018 |
|
MOKKAMAYA THEVAR Vs. RAJAMANI PILLAI
|
June 12, 2018 |
|
MOKKAPPAN Vs. M R JAYAKUMAR
|
July 4, 2018 |
|
MOKKATHAI Vs. JOHN BOSCO
|
October 26, 2018 |
|
MONALISA MULTIPLAST LIMITED Vs. TVS FINANCE AND SERVICES LIMITED
|
August 1, 2018 |
|
MONISH RAJER Vs. TAMIL NADU M G R MEDICAL UNIVERSITY
|
April 5, 2018 |
|
MONITA SUTHERSON Vs. REGISTRAR BHARATHIAR UNIVERSITY
|
September 12, 2018 |
|
MOOKANDI Vs. VASANTHI
|
March 28, 2018 |
|
MOOKKANDI Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
October 3, 2018 |
|
MOORTHY Vs. THIRU O N GUGANBABU
|
July 16, 2018 |
|
MOORTHY Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT AT KANCHEEPURAM
|
February 6, 2018 |
|
MOORTHY @ ESWARAMOORTHY Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
October 27, 2018 |
|
MORIS KINGSLY Vs. ARJUNAN
|
September 19, 2018 |
|
MORNING STAR CENTRE AIDED MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION DPI COMPLEX
|
September 5, 2018 |
|
MOSES Vs. PRINCIPAL SECRETARY STATE OF TAMIL NADU
|
April 24, 2018 |
|
MOTHERSON POLYMER SOLUTIONS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-(C&R), EMPLOYEES PROVIDENT FUND ORGANISATION, SUB REGIONAL OFFICE, AMBATTUR
|
April 17, 2018 |
|
MOTTAIYAN Vs. DISTRICT COLLECTOR
|
April 9, 2018 |
|
MOTTAIYAN Vs. STATE
|
February 15, 2018 |
|
MOUNA SWAMIGAL MADAM REP BY ITS TRUSTEES Vs. N SAMBANDHAM (DECEASED)
|
April 25, 2018 |
|
MOWIN ENTERPRISES Vs. TYRE TECH
|
June 23, 2018 |
|
MR. A. MICHAEL Vs. EXECUTIVE ENGINEER AND OTHER
|
March 27, 2018 |
|
MR. A. NAVANEETHA KRISHNAN Vs. THE STATE OF TAMIL NADU
|
July 12, 2018 |
|
MR. A. SRIDHARAN Vs. A. RAJAGOPALAN AND OTHERS
|
June 4, 2018 |
|
MR. A. SYED KHADER Vs. M/S. SHIRAM CITY UNION FINANCE LTD.
|
July 19, 2018 |
|
MR. CHINNASWAMY Vs. MR. NAGALINGAM
|
November 14, 2018 |
|
MR. D. SELVARAJU Vs. PRINCIPAL SECRETARY TO GOVERNMENT, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT AND OTHERS
|
July 25, 2018 |
|
MR. DILIP KUMAR Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
April 5, 2018 |
|
MR. G. MUTHURAMALINGAM Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK
|
February 19, 2018 |
|
MR. G. PARAS SINGH MUNOTH Vs. MRS. GYANLATHA AND OTHERS
|
June 6, 2018 |
|
MR. G. SARAVANA AND OTHERS Vs. M/S. FULLERTON INDIA CREDIT COMPANY LTD.
|
June 14, 2018 |
|
MR. HARIKRISHNAN AND OTHERS Vs. PONNAMMAL
|
September 6, 2018 |
|
MR. JAGADISH Vs. A. RAJAGOPALAN AND ORS.
|
June 4, 2018 |
|
MR. K. MOHAMMED SULAIMAN SAIT Vs. MR. MOHAMMED GANI
|
June 23, 2018 |
|
MR. K. NANDHAKUMAR Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
|
July 16, 2018 |
|
MR. K. SUBBIAH Vs. PON. GANGADHARAN
|
June 14, 2018 |
|
MR. K. THAKSHINAMURTHY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
January 2, 2018 |
|
MR. K.N. MOORTHY Vs. INDIAN BANK AND ORS.
|
April 12, 2018 |
|
MR. KRISHNASWAMY S/O. LATE V.VENKATACHARI Vs. SUB INSPECTOR OF POLICE, CENTRAL CRIME BRANCH AND OTHER
|
September 6, 2018 |
|
MR. L. KANNAN AND OTHERS Vs. GOVERNMENT OF TAMIL NADU
|
January 11, 2018 |
|
MR. M. RAJASEKARAN Vs. INFORMATION COMMISSIONER TAMIL NADU INFORMATION COMMISSION AND OTHERS
|
April 18, 2018 |
|
MR. N. SUBRAMANIAN Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF CORPORATE AFFAIRS
|
August 3, 2018 |
|
MR. P. THANGARAJI Vs. DISTRICT COLLECTOR, SALEM AND OTHERS
|
June 5, 2018 |
|
MR. P. THIRUMAHILMARAN Vs. THE DISTRICT COLLECTOR, DINDIGUL AND OTHERS
|
February 12, 2018 |
|
MR. P.DINESH Vs. DEPUTY REGISTRAR OF CO
|
February 13, 2018 |
|
MR. PRAKASH CHAND JAIN AND OTHERS Vs. M. MUNIYA AND OTHERS
|
June 29, 2018 |
|
MR. R. ANANDA SIVAJI Vs. INDIAN OVERSEAS BANK, PEARL CITY BRANCH
|
January 17, 2018 |
|
MR. R. VIJAYAKUMAR Vs. JOINT COMMISSIONER (CT) (FAC) SALEM TERRITORIAL SALEM AND OTHERS
|
July 25, 2018 |
|
MR. RAJAN N MODI Vs. M/S. INDUSIND BANK LTD AND OTHERS
|
July 10, 2018 |
|
MR. RAJAN NARSINGH MODI AND OTHERS Vs. M/S. INDUSIND BANK LTD AND OTHERS
|
July 10, 2018 |
|
MR. S. DORAIRAJ Vs. MR. A. MANOVA AND ANOTHERS
|
June 7, 2018 |
|
MR. S. JAGAN SOOSAI Vs. MRS. CHRISTINA RAFYA
|
March 23, 2018 |
|
MR. S. MUTHUKUMARAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY
|
February 15, 2018 |
|
MR. S. SARAVANA PERUMAL AND OTHERS Vs. ASSISTANT ENGINEER (HIGHWAYS), CONSTRUCTION AND MANITENANCE
|
June 20, 2018 |
|
MR. SUMIT KUMAR Vs. M/S. REDINGTON (INDIA) LTD.
|
June 25, 2018 |
|
MR. T. AMRITHARAJ Vs. MRS. S. JAYANTHI
|
June 13, 2018 |
|
MR. V.KARTHI Vs. THE DIRECTOR GENERAL OF POLICE/CHAIRMAN, TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD AND OTHER
|
August 30, 2018 |
|
MR. VEERARAGHAVAN Vs. THE AUTHORISED OFFICER INDIAN OVERSEAS BANK ASHOK NAGAR
|
February 6, 2018 |
|
MR.AMEER @ AMEER SULTAN Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH
|
July 13, 2018 |
|
MR.ASHOK KUMAR AGRICULTURAL CHEMIST Vs. P. LAKSHMANAN
|
January 24, 2018 |
|
MRF EMPLOYEES UNION Vs. GOVERNMENT OF TAMIL NADU
|
January 3, 2018 |
|
MRF EMPLOYEES UNION, REGN. NO.30/69 Vs. ADDITIONAL COMMISSIONER OF LABOUR AND OTHERS
|
April 2, 2018 |
|
MRF LIMITED Vs. MINISTRY OF CORPORATE AFFAIRS (MCA)
|
March 6, 2018 |
|
MRF LIMITED Vs. BOMMIDI RAADHAKRISHNA REDDY
|
March 28, 2018 |
|
MRF LTD Vs. DEPUTY COMMISSIONER (CT)
|
July 17, 2018 |
|
MRF UNITED WORKERS UNION Vs. THE COMMISSIONER OF LABOUR, DMS COMPOUND CHENNAI
|
April 3, 2018 |
|
MRL POSTNET PRIVATE LIMITED Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.
|
December 11, 2018 |
|
MRS. A. MICHAELAMMAL AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
June 12, 2018 |
|
MRS. ANBUTHILAGAM Vs. S. KAMALA AND OTHERS
|
April 17, 2018 |
|
MRS. ASHA D. DOSHI AND OTHERS Vs. THE DISTRICT COLLECTOR AND OTHERS
|
August 27, 2018 |
|
MRS. CHINNAPAPA Vs. COMMISSIONER OF POLICE CHENNAI POLICE AND ANOTHER
|
January 30, 2018 |
|
MRS. DAPHNE DOLLY. P. Vs. THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 19, 2018 |
|
MRS. E. JEBA BELLA MERCILY Vs. STATE OF TAMIL NADU AND OTHERS
|
April 9, 2018 |
|
MRS. GEETHA Vs. WELLINGTON CANTONMENT BOARD AND OTHERS
|
February 12, 2018 |
|
MRS. GLYNIS FATTHDUCK WORTH AND OTHERS Vs. P. SARAVANAN AND OTHERS
|
February 5, 2018 |
|
MRS. J. INDIRA GANDHI Vs. DISTRICT COLLECTOR, DHARMAPURI DISTRICT AND OTHERS
|
February 26, 2018 |
|
MRS. J. LOUIS ESTHER RANI Vs. COMMISSIONER GREATER CHENNAI CORPORATION AND OTHER
|
January 4, 2018 |
|
MRS. JAYALAKSHMI Vs. MR. MURUGAN
|
March 5, 2018 |
|
MRS. LALITHA Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
March 6, 2018 |
|
MRS. LOGANAYAKI Vs. THE STATE OF TAMIL NADU AND OTHERS
|
August 24, 2018 |
|
MRS. M. SEEMA LUNKAR Vs. M/S. HARSHA CONSTRUCTIONS, REP. BY ITS PARTNERS AND OTHERS
|
April 2, 2018 |
|
MRS. M. UMASANKARAI Vs. SECRETARY TO GOVERNMENT, TOURISM CULTURE AND RELIGIOUS ENDOWMENTS DEPARTMENT AND OTHERS
|
April 18, 2018 |
|
MRS. M. VIJAYA AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
March 21, 2018 |
|
MRS. MADAN KANVAR AND OTHERS Vs. MURUGANANDHAM TAHSILDAR
|
April 18, 2018 |
|
MRS. MANJULA Vs. COMMISSIONER OF POLICE AND OTHER
|
February 12, 2018 |
|
MRS. MEENAKSHI ANAND Vs. M/S. HDFC BANK LTD.
|
July 12, 2018 |
|
MRS. MEHARAJ Vs. THE STATE
|
January 11, 2018 |
|
MRS. MENAGA Vs. CHIEF SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 6, 2018 |
|
MRS. MUNIYAMMAL Vs. M/S. ARUN EXCELLO AND OTHERS
|
March 13, 2018 |
|
MRS. P. GEETHA Vs. P. JAYALAKSHMI AND OTHERS
|
June 6, 2018 |
|
MRS. P. PAPPATHI AND OTHER Vs. M/S. BANK OF CEYLON
|
August 3, 2018 |
|
MRS. PANCHAALAI Vs. SUPERINTENDENT OF POLICE, OFFICE OF THE SUPERINTENDENT OF POLICE, THIRUVALLORE DISTRICT AND OTHERS
|
June 22, 2018 |
|
MRS. PATCHARUT PUNSAKON Vs. STATE REP. BY THE INTELLIGENCE OFFICER
|
February 9, 2018 |
|
MRS. PORKODI Vs. P. SHANMUGANATHAN
|
March 16, 2018 |
|
MRS. R. BHUVANESWARI AND OTHERS Vs. UNION BANK OF INDIA AND OTHERS
|
June 12, 2018 |
|
MRS. R. DHARMAMBAL Vs. STATE, REP. BY THE INSPECTOR OF POLICE
|
June 22, 2018 |
|
MRS. R. FATHIMA Vs. CHIEF SECRETARY, GOVT. OF TAMIL NADU AND OTHERS
|
March 9, 2018 |
|
MRS. R. SUJATHA ELIZABETH Vs. THE SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT SECRETARIAT, CHENNAI
|
January 4, 2018 |
|
MRS. RADHIKA SARAVANAN Vs. REGIONAL PASSPORT OFFICER AND OTHERS
|
January 19, 2018 |
|
MRS. RAJI RAVISHANKAR Vs. MANAGEMENT OF NEW INDIAN EXPRESS PUBLICATIONS (MAUDRAI) LTD.
|
July 3, 2018 |
|
MRS. ROSARIYO AND OTHERS Vs. E. KANNAN AND OTHERS
|
June 13, 2018 |
|
MRS. RUCKMANI Vs. COMMISSIONER OF POLICE CHENNAI POLICE AND ANOTHER
|
January 30, 2018 |
|
MRS. S. RATHINAMMAL AND OTHERS Vs. MRS. C. CHAMUNDEESWARI (SINCE DECEASED) AND OTHERS
|
January 30, 2018 |
|
MRS. SARIDA Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT AND OTHERS
|
March 6, 2018 |
|
MRS. SAROJ S. SHARMA Vs. THE LAKSHMI VILAS BANK LIMITED
|
February 22, 2018 |
|
MRS. SELVI Vs. SECRETARY TO THE GOVERNMENT STATE OF TAMIL NADU AND OTHERS
|
February 20, 2018 |
|
MRS. SENTHAMIZH AND ANR. Vs. M/S. PARVEEN TRAVELS (P) LTD.
|
April 2, 2018 |
|
MRS. SUGANTHI GOMEZ Vs. UCO BANK REGIONAL OFFICE, 328 AND OTHERS
|
June 21, 2018 |
|
MRS. SUNITHA Vs. THE AUTHORISED OFFICER, CITY UNION BANK LIMITED AND ORS.
|
February 19, 2018 |
|
MRS. T. SUMITHRA DEVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME
|
January 24, 2018 |
|
MRS. T. SWARNALAKSHMI AND OTHERS Vs. V. VENKATESAN AND OTHERS
|
February 20, 2018 |
|
MRS. USHA Vs. STATE OF TAMIL NADU AND ANOTHER
|
February 1, 2018 |
|
MRS. V. ANANDHI AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
June 7, 2018 |
|
MRS. VALSA SHYAM SUNDAR Vs. TAMIL NADU HOUSING BOARD AND OTHERS
|
June 8, 2018 |
|
MRS. VASANTHAKUMARI Vs. THE SPECIAL TAHSILDAR, TOWN LAND TAX PLAN OFFICE AND ANOTHER
|
June 7, 2018 |
|
MS. A. NISSHANTHI Vs. THE REGISTRAR
|
July 17, 2018 |
|
MS. K.M. SAFI AND CO. AND ORS. Vs. M/S.DINDIGUL STEEL ROLLING MILLS (P) LTD.
|
June 22, 2018 |
|
MS. MULLAI THAMILSELVAN Vs. PRINCIPAL ACCOUNTANT GENERAL (PENSION) AND OTHERS
|
July 10, 2018 |
|
MS. RENUKA RAMNATH AND OTHERS Vs. R. SUBRAMANIAN
|
July 31, 2018 |
|
MS. S.R. SAI PRIYA Vs. UNIVERSITY GRANTS COMMISSION, SOUTH CAMPUS, UNIVERSITY OF DELHI AND OTHERS
|
January 22, 2018 |
|
MS. SUBAYA CONSTRUCTIONS CO. LTD. Vs. SUPERINTENDING ENGINEER (CONTRACTS AND MONITORING), CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND ANOTHER
|
April 5, 2018 |
|
MSC MEDITERRANEAN SHIPPING CO SA GENEVA Vs. CHLORIDE ALLOYS (INDIA) LIMITED
|
December 21, 2018 |
|
MSKG ENGINEERING CONSULTANCY SERVICES REP BY ITS PARTNER T MAHENDRAN Vs. STATE BANK OF INDIA
|
March 22, 2018 |
|
MSKG ENGINEERING CONSULTANCY SERVICES, REP BY ITS PARTNER T MAHENDRAN Vs. STATE BANK OF INDIA
|
April 26, 2018 |
|
MUBARAK @ MOHAMMED MUBARAK Vs. UNION OF INDIA, REP BY SUPERINTENDENT OF POLICE, NATIONAL INVESTIGATION AGENCY, MHA GOVERNMENT OF INDIA
|
September 12, 2018 |
|
MUBARAK ALI Vs. RAMA DHINGRA
|
July 30, 2018 |
|
MUBARAK KANI Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT AND ANOTHER
|
February 15, 2018 |
|
MUBINA Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
June 7, 2018 |
|
MUHAMED SAHIBULLAH @ MUHAMED SAMIYALLAH & ANR. Vs. STATE
|
March 7, 2018 |
|
MUKESH JAIN Vs. KAUSHALYA
|
November 20, 2018 |
|
MUKILAN RAJA PRABHU Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
February 15, 2018 |
|
MUNEES @ MUNEESWARAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHER
|
June 20, 2018 |
|
MUNEESWARAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
February 6, 2018 |
|
MUNEESWARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 28, 2018 |
|
MUNIAMMAL Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT NUNGAMBAKKAM, CHENNAI AND OTHERS
|
February 21, 2018 |
|
MUNIAMMAL (DIED) Vs. INSPECTOR GENERAL OF REGISTRATION (STAMPS) REGISTRATION DEPARTMENT PATTINAPAKKAM
|
July 3, 2018 |
|
MUNIAMMAL AND OTHERS Vs. DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT AND OTHERS
|
February 7, 2018 |
|
MUNIAMMAL(DECEASED) Vs. DURAI
|
August 23, 2018 |
|
MUNIAPPA Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
June 29, 2018 |
|
MUNIAPPAN Vs. SEED NON GOVERNMENT ORGANISATION, KULITHALAI TALUK AND OTHERS
|
March 20, 2018 |
|
MUNIAPPAN Vs. DURAISAMY
|
August 21, 2018 |
|
MUNIAPPAN Vs. STATE
|
February 27, 2018 |
|
MUNIASAMY Vs. STATE OF TAMIL NADU AND OTHERS
|
April 26, 2018 |
|
MUNICHANDRAPPA Vs. STATE REP BY SUB-INSPECTOR OF POLICE
|
April 13, 2018 |
|
MUNIRAJ Vs. T S BALACHANDAR
|
September 11, 2018 |
|
MUNIRATHNAMMA AND ORS. Vs. S. SARASWATHI AND ORS.
|
March 9, 2018 |
|
MUNIYAN Vs. INSPECTOR OF POLICE
|
March 5, 2018 |
|
MUNIYAN Vs. MUNUSAMY
|
April 4, 2018 |
|
MUNIYANDI Vs. THE SUPERINTENDENT OF POLICE, DINDIGUL AND OTHERS
|
June 11, 2018 |
|
MUNIYAPPA @ MUSILAPPA AND OTHERS Vs. M/S.CHAMPION LAND ZONE PVT, LTD.
|
February 5, 2018 |
|
MUNIYAPPAN Vs. STATE
|
April 24, 2018 |
|
MUNIYAPPAN Vs. PARVATHI
|
January 3, 2018 |
|
MUNIYAPPAN Vs. KARUPPAIYAH
|
August 3, 2018 |
|
MUNIYAPPAN Vs. RAVIKUMAR
|
November 19, 2018 |
|
MUNIYASAMY Vs. GOVERNMENT OF TAMIL NADU, THROUGH ITS SECRETARY, HOME DEPARTMENT
|
April 28, 2018 |
|
MUNIYASAMY Vs. BLOCK DEVELOPMENT OFFICER, OFFICE OF THE PANCHAYAT UNION, THENI DISTRICT AND OTHER
|
May 25, 2018 |
|
MUNIYASAMY NADAR [DIED] Vs. NAGALAKSHMI
|
July 31, 2018 |
|
MUNUSAMY Vs. STATE OF TAMIL NADU AND OTHERS
|
January 29, 2018 |
|
MUNUSAMY Vs. RAJENDRAN
|
June 14, 2018 |
|
MUNUSAMY (DECEASED) AND OTHERS Vs. JAGADESAN
|
July 12, 2018 |
|
MUNUSAMY AND OTHER Vs. THE PROJECT DIRECTOR THE TAMIL NADU ROAD SECTOR PROJECT
|
June 27, 2018 |
|
MURALI Vs. DAYA SEKAR
|
November 8, 2018 |
|
MURALI Vs. SELVI
|
April 19, 2018 |
|
MURALI Vs. STATE
|
August 3, 2018 |
|
MURALI @ MURALIDHARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
July 11, 2018 |
|
MURALI GOVINDARAJAN Vs. STATE OF TAMIL NADU AND OTHERS
|
January 18, 2018 |
|
MURALI KRISHNA Vs. K M CHOODAMANI
|
September 14, 2018 |
|
MURGAN Vs. PERUMAL
|
February 21, 2018 |
|
MURTHY V K Vs. STATE
|
September 27, 2018 |
|
MURUGA GOUNDER (DECEASED) Vs. ARULMIGU CHELLIAMMAN TEMPLE
|
June 25, 2018 |
|
MURUGAIYAN Vs. UNION OF INDIA AND ORS.
|
July 27, 2018 |
|
MURUGAN Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT, PUDUKKOTTAI AND ANOTHER
|
June 29, 2018 |
|
MURUGAN Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, VILLUPURAM TOWN POLICE STATION
|
July 24, 2018 |
|
MURUGAN Vs. STATE BY INSPECTOR OF POLICE
|
July 13, 2018 |
|
MURUGAN Vs. THE SUB
|
January 17, 2018 |
|
MURUGAN Vs. STATE OF TAMIL NADU REP THROUGH ITS INSPECTOR OF POLICE
|
June 26, 2018 |
|
MURUGAN Vs. P.MANI
|
December 4, 2018 |
|
MURUGAN Vs. STATE, REP BY DEPUTY SUPERINTENDENT OF POLICE, Q BRANCH CID
|
October 29, 2018 |
|
MURUGAN Vs. COMMISSIONER
|
January 5, 2018 |
|
MURUGAN Vs. INSPECTOR OF POLICE ANNADHANAPATTI POLICE STATION SALEM DISTRICT
|
January 18, 2018 |
|
MURUGAN Vs. STATE THROUGH INSPECTOR OF POLICE
|
August 24, 2018 |
|
MURUGAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT & ORS.
|
March 16, 2018 |
|
MURUGAN Vs. POONAM MADHUKAR INGALE
|
August 29, 2018 |
|
MURUGAN Vs. STATE OF TAMIL NADU AND ANOTHER
|
March 12, 2018 |
|
MURUGAN Vs. INSPECTOR OF POLICE, VEMBAKOTTAI POLICE STATION
|
April 4, 2018 |
|
MURUGAN Vs. D ANURADHA
|
June 8, 2018 |
|
MURUGAN Vs. STATE
|
August 9, 2018 |
|
MURUGAN Vs. STATE
|
July 25, 2018 |
|
MURUGAN Vs. STATE
|
July 30, 2018 |
|
MURUGAN Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND ORS.
|
June 6, 2018 |
|
MURUGAN Vs. STATE
|
February 13, 2018 |
|
MURUGAN Vs. AYYANAR
|
January 3, 2018 |
|
MURUGAN @ KUNDU MURUGAN Vs. STATE, REP BY INSPECTOR OF POLICE, KENATHUKADAVU POLICE STATION
|
June 6, 2018 |
|
MURUGAN @ MURUGAVEL Vs. STATE BY INSPECTOR OF POLICE, MANALI POLICE STATION
|
July 20, 2018 |
|
MURUGAN BELT TRADERS REP BY ITS MANAGING PARTNER Vs. COMMERCIAL TAX OFFICER
|
August 7, 2018 |
|
MURUGAN DISTILLERIES REPRESENTED BY ITS PROPRIETOR G MANIMARAN Vs. COMMISSIONER OF PROHIBITION AND EXCISE CHEPAUK, CHENNAI
|
April 10, 2018 |
|
MURUGAN NAGAR MAKKAL POTHUNALA SANGAM Vs. ASSISTANT COMMISSIONER OF URBAN
|
February 12, 2018 |
|
MURUGANA GOUNDER Vs. PRABHU
|
March 14, 2018 |
|
MURUGANANDHAM Vs. STATE
|
March 27, 2018 |
|
MURUGANANTHAM Vs. THE CHIEF SECRETARY OF TAMILNADU AND OTHERS
|
August 24, 2018 |
|
MURUGESAN Vs. VERNITHA
|
August 30, 2018 |
|
MURUGESAN Vs. POONGODI
|
August 30, 2018 |
|
MURUGESAN Vs. THE STATE OF TAMIL NADU
|
January 25, 2018 |
|
MURUGESAN Vs. PERUMAL GOUNDAR
|
January 3, 2018 |
|
MURUGESAN Vs. ARUNACHALAM
|
October 3, 2018 |
|
MURUGESAN Vs. THE SUPERINTENDENT OF POLICE
|
June 6, 2018 |
|
MURUGESAN Vs. ANDISAMY @ RAJA
|
April 28, 2018 |
|
MURUGESAN Vs. PONNUSAMY
|
June 5, 2018 |
|
MURUGESAN Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHERS
|
June 6, 2018 |
|
MURUGESAN Vs. STATE OF TAMIL NADU AND OTHERS
|
April 23, 2018 |
|
MURUGESAN Vs. DISTRICT COLLECTOR, KRISHNAGIRI DISTRICT AND OTHERS
|
April 11, 2018 |
|
MURUGESAN Vs. SELLADURAI
|
February 23, 2018 |
|
MURUGESAN Vs. TULASI
|
February 14, 2018 |
|
MURUGESAN NADAR Vs. K SIVAKUMAR
|
March 27, 2018 |
|
MURUGESAN S/O SAMIAPPAN Vs. STATE BY THE INSPECTOR OF POLICE SRIMOOSHNAM POLICE STATION CUDDALORE DISTRICT
|
August 28, 2018 |
|
MURUGESHWARI Vs. GNANAMUTHU
|
October 1, 2018 |
|
MUSAKUTTI @ SUDALAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 27, 2018 |
|
MUSTHAFA Vs. STATE OF TAMIL NADU AND OTHERS
|
January 22, 2018 |
|
MUSTHAFA M V Vs. STATE
|
February 23, 2018 |
|
MUTHA BOYAN @ MUTHUSAMY Vs. DISTRICT COLLECTOR DISTRICT COLLECTORATE OFFICE
|
August 1, 2018 |
|
MUTHAIAH Vs. SECRETARY
|
September 10, 2018 |
|
MUTHAIAH Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF CO
|
March 8, 2018 |
|
MUTHAIYAN Vs. STATE REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT
|
February 7, 2018 |
|
MUTHAL Vs. K PERIYANAN
|
July 19, 2018 |
|
MUTHAMMAL Vs. BARIPOORNAM
|
April 11, 2018 |
|
MUTHAMMAL Vs. S THANGAM
|
October 5, 2018 |
|
MUTHAMMAL Vs. THANGAM
|
September 17, 2018 |
|
MUTHAMMAL (DIED) Vs. VIJAYAKUMARI
|
October 10, 2018 |
|
MUTHAMMAL SELVAM Vs. MURUGAN
|
July 26, 2018 |
|
MUTHIAH Vs. THE SECRETARY TO GOVERNMENT
|
February 13, 2018 |
|
MUTHIAYYAN S/O CHINNU Vs. STATE
|
August 2, 2018 |
|
MUTHU Vs. STATE OF TAMIL NADU AND OTHERS
|
April 11, 2018 |
|
MUTHU AGENCIES Vs. INDIAN BANK (MAIN BRANCH)
|
August 2, 2018 |
|
MUTHU ARUL SELVAN Vs. COMMISSIONER OF CUSTOMS
|
November 29, 2018 |
|
MUTHU BHARATHI Vs. PARTHIBAN
|
April 9, 2018 |
|
MUTHU MURUGAN Vs. BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY
|
February 2, 2018 |
|
MUTHU PILLAI (BENNET) Vs. COCHUMONY
|
April 27, 2018 |
|
MUTHUESAKKI Vs. BAR COUNCIL OF TAMIL NADU AND PUDHUCHERRY AND OTHERS
|
June 29, 2018 |
|
MUTHUJOTHI Vs. EMPOWERED COMMITTEE
|
July 27, 2018 |
|
MUTHUKANNAN Vs. STATE
|
August 31, 2018 |
|
MUTHUKRISHNA NADAR Vs. KANNAN
|
February 14, 2018 |
|
MUTHUKRISHNAN Vs. INSPECTOR OF POLICE
|
April 3, 2018 |
|
MUTHUKRISHNAN Vs. STATE OF TAMIL NADU AND OTHERS
|
January 23, 2018 |
|
MUTHUKRISHNAN AND OTHERS Vs. SUBBIAH
|
April 19, 2018 |
|
MUTHUKUMAR Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
April 3, 2018 |
|
MUTHUKUMAR Vs. INSPECTOR OF POLICE, TOWN POLICE STATION, PUDUKKOTTAI
|
April 11, 2018 |
|
MUTHUKUMAR Vs. SUPERINTENDENT OF POLICE
|
July 26, 2018 |
|
MUTHUKUMARAN Vs. SUPERINTENDENT OF POLICE, THANJAVUR DISTRICT AND OTHER
|
April 28, 2018 |
|
MUTHULAKSHMI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT AND OTHERS
|
April 5, 2018 |
|
MUTHULAKSHMI Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 4, 2018 |
|
MUTHULAKSHMI Vs. STATE OF TAMIL NADU AND OTHERS
|
March 8, 2018 |
|
MUTHULAKSHMI Vs. DISTRICT COLLECTOR, THIRUVALLUR DISTRICT
|
April 28, 2018 |
|
MUTHULAKSHMI Vs. K THANDAVAMURTHI
|
March 16, 2018 |
|
MUTHULAKSHMI Vs. MASILAMANI
|
July 4, 2018 |
|
MUTHULAKSHMI Vs. SECRETARY, GOVERNMENT OF TAMIL NADU
|
January 24, 2018 |
|
MUTHULINGA UDAYAR Vs. CHANDRA AMMAL
|
June 4, 2018 |
|
MUTHULINGAM Vs. RAMALINGAM
|
September 18, 2018 |
|
MUTHUMANI Vs. BRANCH MANAGER, CANARA BANK, UDUMALPET
|
October 24, 2018 |
|
MUTHUPANDI Vs. THANGAPANDIAN
|
June 5, 2018 |
|
MUTHUPANDI @ MUTHUKALAI Vs. STATE THROUGH INSPECTOR OF POLICE CHOKAMPATTI POLICE STATION
|
February 15, 2018 |
|
MUTHUPANDI AND OTHER Vs. STATE AND OTHER
|
July 17, 2018 |
|
MUTHUPPANDIAN Vs. PERIATHAI
|
April 17, 2018 |
|
MUTHURAJ Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
June 27, 2018 |
|
MUTHURAJA Vs. INSPECTOR OF POLICE, PATTIVEERANPATTI POLICE STATION
|
April 5, 2018 |
|
MUTHURAKKU Vs. STATE THROUGH INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, SIVAGANGAI
|
June 6, 2018 |
|
MUTHURAMALINGAM Vs. SUPERINTENDENT OF POLICE
|
April 20, 2018 |
|
MUTHURAMALINGAM & ORS. Vs. KANAKARENGANAYAKI & ORS.
|
February 2, 2018 |
|
MUTHURAMAN Vs. STATE INSPECTOR OF POLICE, THIRUKURUNKUDI P S
|
July 6, 2018 |
|
MUTHURAMAN AND ANOTHER Vs. THE AUTHORISED OFFICER, RELIANCE HOME FINANCE LIMITED AND ANOTHER
|
June 12, 2018 |
|
MUTHURAMMAN MUTHEESWARAN TEMPLE, REP BY ITS PRESENT PRESIDENT, T MURUGESAN Vs. A T MARTHANDAN @ A T RAJASEKAR
|
April 17, 2018 |
|
MUTHUSAMY Vs. AVINASHIAPPAN
|
April 11, 2018 |
|
MUTHUSAMY Vs. PAPPATHI
|
January 31, 2018 |
|
MUTHUSAMY Vs. DISTRICT REVENUE OFFICER, COIMBATORE AND OTHERS
|
June 18, 2018 |
|
MUTHUSAMY Vs. MURUGESAN
|
December 20, 2018 |
|
MUTHUSAMY Vs. KALIAMMAL
|
August 27, 2018 |
|
MUTHUSAMY @ KANNAN Vs. INSPECTOR OF POLICE
|
October 27, 2018 |
|
MUTHUSELVI Vs. STATE REPRESENTED BY, DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT, TIRUNELVELI
|
March 27, 2018 |
|
MUTHUVAIRAVAN Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT, PUDUKKOTTAI AND ANOTHER
|
June 29, 2018 |
|
MUTHUVEL Vs. MARIA SHOPANA
|
June 27, 2018 |
|
MUTHUVEL @ UDAYAR Vs. STATE REP BY INSPECTOR OF POLICE
|
July 3, 2018 |
|
MUTHUVIJAYAN Vs. BAR COUNCIL OF INDIA
|
July 16, 2018 |
|
MUV TECHNOLOGIES LIMITED Vs. DEPUTY REGISTRAR OF COMPANIES, TAMIL NADU
|
October 5, 2018 |
|
MYTHILI Vs. A LAKSHMI
|
December 10, 2018 |
|
N AJAY KUMAR Vs. ABC ENGINEERING WORKS PARTNERSHIP FIRM REPRESENTED BY ITS MANAGING PARTNER
|
August 21, 2018 |
|
N ALAGAN Vs. V MEENAKSHI
|
January 18, 2018 |
|
N ARUNACHALAM Vs. L NARAYANA REDDY
|
July 11, 2018 |
|
N ASAITHAMBI Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT
|
July 5, 2018 |
|
N BACKIYARAJ (DECEASED) Vs. S NAGALAKSHMI
|
June 20, 2018 |
|
N BAKTHAVACHALAM Vs. TANNEX APPARELS LTD
|
June 4, 2018 |
|
N BALAGANESAN Vs. E S BALAKRISHNA
|
September 26, 2018 |
|
N BALASUBRAMANIAM Vs. PRINCIPAL COMMISSIONER & COMMISSIONER OF REVENUE ADMINISTRATION
|
June 25, 2018 |
|
N BALASUBRAMANIAN Vs. MANOJ SEBASTIAN
|
July 28, 2018 |
|
N BANUMATHI Vs. SECRETARY, PROHIBITION AND EXCISE DEPARTMENT
|
June 4, 2018 |
|
N BANUMATHI Vs. STATE OF TAMILNADU
|
April 2, 2018 |
|
N C KOTHARI Vs. MEDNOB HEALTH CARE, MADURAI REPRESENTED BY ITS MANAGING PARTNER
|
June 27, 2018 |
|
N C M COTTON COMPANY Vs. JAGADEESH
|
January 30, 2018 |
|
N C NARENDRAN Vs. MEMBER SECRETARY, CMDA
|
January 2, 2018 |
|
N CHANDRAMOULI HARIHARAN Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
|
April 16, 2018 |
|
N CHINNAPPAN Vs. GOVERNMENT OF TAMILNADU, REP BY ITS SECRETARY
|
April 12, 2018 |
|
N CHINNASAMY Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 12, 2018 |
|
N D MANI PETITIONER Vs. RAJESH ASSOCIATES
|
June 7, 2018 |
|
N D VIJAYAKUMAR Vs. UNITED INDIA INSURANCE COMPANY LTD , REP BY ITS BRANCH MANAGER, BRANCH OFFICE, GUINDY, CHENNAI
|
February 22, 2018 |
|
N DAYALAN Vs. LAKSHMI
|
February 20, 2018 |
|
N DEVARAJ Vs. AMARAVATHI
|
April 11, 2018 |
|
N DEVI Vs. DIRECTOR
|
January 2, 2018 |
|
N DHANAPAL Vs. STATE OF TAMIL NADU
|
June 26, 2018 |
|
N DHANASEKARAN Vs. TAMIL NADU GOVERNMENT
|
March 14, 2018 |
|
N G BROTHERS Vs. ASSISTANT COMM , COMMERCIAL TAX DEPARTMENT
|
January 19, 2018 |
|
N G DHANYA Vs. VICE CHANCELLOR INDIAN MARITIME UNIVERSITY
|
August 6, 2018 |
|
N GANESAN Vs. DIRECTOR GENERAL OF POLICE
|
August 29, 2018 |
|
N GANESAN Vs. STATE
|
March 5, 2018 |
|
N GEETHA Vs. NATARAJAN
|
July 10, 2018 |
|
N GURUSWAMY Vs. STATE OF TAMIL NADU, BY SECRETARY TO GOVERNMENT
|
April 16, 2018 |
|
N HAKKEEM SAIT Vs. GOVERNMENT OF TAMIL NADU
|
June 29, 2018 |
|
N HYDER ALI Vs. COMMISSIONER OF CUSTOMS
|
January 18, 2018 |
|
N ILLAYARAJA Vs. CHIEF ENGINEER
|
March 7, 2018 |
|
N IMTIAZ SHARIFF Vs. M SHABANA BEGUM
|
July 19, 2018 |
|
N JANARDHANAN Vs. GOVERNMENT OF TAMIL NADU, DEPARTMENT OF TRANSPORT, REP BY ITS SECRETARY
|
February 5, 2018 |
|
N JAYAKUMAR Vs. METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD
|
September 11, 2018 |
|
N JAYARAMAN Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
August 20, 2018 |
|
N JEYARAM SIDHARTH Vs. S GANESH
|
January 31, 2018 |
|
N K SHANMUGASUNDARAM Vs. K RADHAKRISHNAN
|
April 26, 2018 |
|
N K SUNIL KUMAR @ KODI SUNI Vs. K SHIBIN
|
July 11, 2018 |
|
N KALIMMUTHU Vs. RAMANATHAN
|
April 16, 2018 |
|
N KALISAMY Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
August 27, 2018 |
|
N KALYANA SUNDARAM Vs. REGIONAL OFFICER CENTRAL BOARD OF SECONDARY EDUCATION
|
August 24, 2018 |
|
N KANAGARAJ Vs. STATE OF TAMIL NADU
|
March 12, 2018 |
|
N KARTHIKEYAN Vs. REVATHI
|
March 19, 2018 |
|
N KARTHIKEYAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
September 26, 2018 |
|
N KARTHIKEYAN Vs. ARUNA JAIN
|
September 18, 2018 |
|
N KAVITHA Vs. R CASTRO
|
September 19, 2018 |
|
N KRISHNAMOORTHY Vs. DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE
|
January 17, 2018 |
|
N KUMAR Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY REP BY ITS GENERAL MANAGER
|
January 2, 2018 |
|
N KUMAR Vs. VELAYUTHAM
|
October 23, 2018 |
|
N LAKSHMANAN Vs. COMMISSIONER, KANCHIPURAM MUNICIPALITY, ANNAI INDIRA GANDHI STREET, KANCHIPURAM
|
January 9, 2018 |
|
N LAKSHMI Vs. P DAMODARASAMY
|
March 22, 2018 |
|
N M G NURSERY AND PRIMARY SCHOOL REP BY ITS CORRESPONDENT Vs. CHIEF EDUCATION OFFICER TIRUVARUR
|
July 4, 2018 |
|
N MADHAVAN Vs. DISTRICT COLLECTOR
|
April 3, 2018 |
|
N MAGESH Vs. SUGANTHI
|
October 25, 2018 |
|
N MAHADEVAN Vs. COLLECTOR, DISTRICT COLLECTOR OFFICE
|
August 16, 2018 |
|
N MAHALAKSHMI Vs. R SUNDARARAJULU
|
January 19, 2018 |
|
N MAHENDRAN Vs. V P THANGAVEL (DECEASED)
|
March 12, 2018 |
|
N MANI Vs. SELVAM
|
March 9, 2018 |
|
N MANIGANDAN Vs. STATE OF TAMIL NADU
|
September 6, 2018 |
|
N MANOHARAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
April 19, 2018 |
|
N MARAGATHAMANI Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL
|
April 13, 2018 |
|
N MUNIAPPA Vs. GOVERNMENT OF TAMILNADU
|
April 12, 2018 |
|
N MUNIAPPAN Vs. A SRIDHAR
|
September 20, 2018 |
|
N MURALI, PROJECT ASSISTANT, INTERNATIONAL OCEAN INSTITUTE Vs. INTERNATIONAL OCEAN INSTITUTE
|
August 16, 2018 |
|
N MURUGAN Vs. N DEIVANAYAGAM (DIED)
|
April 12, 2018 |
|
N MURUGUMARAN Vs. THOL THIRUMAVALAVAN
|
April 16, 2018 |
|
N NAGESH Vs. B M POORANACHANDRAN
|
March 15, 2018 |
|
N NARAYANA REDDY Vs. C SURESH BABU
|
April 2, 2018 |
|
N NARESH Vs. SUPERINTENDENT OF POLICE
|
January 5, 2018 |
|
N NARESHKUMAR Vs. INSPECTOR GENERAL OF REGISTRATION
|
August 31, 2018 |
|
N NITHYA Vs. R DEVID DURAI RAJ
|
October 5, 2018 |
|
N NITHYADASAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
September 10, 2018 |
|
N P LAKSHMANAN Vs. R RANGANATHAN
|
January 3, 2018 |
|
N PALANIANDAVAR Vs. R RATHAKRISHNAN
|
October 1, 2018 |
|
N PARTHASARATHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 19, 2018 |
|
N PASUPATHY Vs. STATE REP BY INSPECTOR OF POLICE
|
February 2, 2018 |
|
N PERUMAL Vs. GOVERNMENT OF TAMIL NADU
|
April 11, 2018 |
|
N PREMNATH Vs. DISTRICT COLLECTOR (REVENUE), DEPARTMENT OF REVENUE & DISASTER MANAGEMENT, PUDUCHERRY
|
November 2, 2018 |
|
N PUSHPAM Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
|
September 10, 2018 |
|
N R KRISHNAMURTHY RAJA Vs. GURUVA RAJA
|
July 18, 2018 |
|
N RADHAKRISHNAN Vs. M SUBBIAH
|
June 6, 2018 |
|
N RAGAVENDRAN Vs. MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
August 3, 2018 |
|
N RAJA Vs. SAROJA
|
October 23, 2018 |
|
N RAMACHANDRA NAIDU Vs. E BAKTHAVATCHALA NAIDU
|
April 12, 2018 |
|
N RAMACHANDRAN Vs. ELLORA OUTFITS (DISSOLVED PARTNERSHIP FIRM)
|
August 1, 2018 |
|
N RAMAKRISHNAN Vs. C SUNDAR RAJ
|
March 7, 2018 |
|
N RANGA RAO & SONS Vs. BALAJI ASSOCIATES, BANGALORE
|
June 13, 2018 |
|
N RANGA RAO AND SONS PRIVATE LTD Vs. MAHENDRA T THAKKAR AND ORS
|
December 20, 2018 |
|
N RANI Vs. PRESIDING OFFICER, III ADDITIONAL LABOUR COURT, CHENNAI
|
July 2, 2018 |
|
N RATNAKUMAR RAJU Vs. PALLAVAN GRAMA BANK REP BY ITS CHAIRMAN & DISCIPLINARY AUTHORITY HEAD OFFICE
|
February 13, 2018 |
|
N REDDAPPA REDDY Vs. CHANDRA
|
July 31, 2018 |
|
N S GANESAN Vs. STATE REP , BY INSPECT OR POLICE
|
October 8, 2018 |
|
N S JAYARAMAN Vs. N S BELLI
|
March 22, 2018 |
|
N S MOHAN Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 16, 2018 |
|
N S RAJAGOPAL Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
July 12, 2018 |
|
N S SARAVANAN Vs. ANNA UNIVERSITY
|
April 9, 2018 |
|
N S SHANMUGANATHAN (DIED) Vs. SAMPOORNAM
|
October 8, 2018 |
|
N S SURESH Vs. AUTHORISED OFFICER VIJAYA BANK
|
February 8, 2018 |
|
N SADASIVAM Vs. RAJESH
|
February 1, 2018 |
|
N SADASIVAN S/O NARAYANAN NADAR Vs. K JANARTHAN NAIR
|
December 20, 2018 |
|
N SAKTHIVEL, PROPRIETOR OF AMMAN TIMBER DEPOT Vs. ASSISTANT COMMISSIONER (CT)
|
January 8, 2018 |
|
N SAMIKANNU Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 12, 2018 |
|
N SAMPATH Vs. STATE OF TAMIL NADU
|
April 13, 2018 |
|
N SANKARAN Vs. P SANKARAN
|
June 4, 2018 |
|
N SEENIVASAN Vs. P GURUSAMY
|
June 5, 2018 |
|
N SELVARAJ Vs. SUPERINTENDENT OF POLICE
|
August 14, 2018 |
|
N SELVARAJU Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
August 20, 2018 |
|
N SENTHIL NATH Vs. KARTHIGAI SELVI
|
September 27, 2018 |
|
N SHANJEEV RAO Vs. S RAJAKUMAR
|
August 29, 2018 |
|
N SIVAKUMAR Vs. SECRETARY HEALTH AND FAMILY WELFARE (F2) DEPARTMENT
|
March 7, 2018 |
|
N SIVALINGAM Vs. STATE OF TAMILNADU
|
March 27, 2018 |
|
N SREE RAMAMURTHY Vs. COMMISSIONER, HR & CE DEPARTMENT, CHENNAI
|
April 5, 2018 |
|
N SURESH KUMAR Vs. GOVERNMENT OF TAMILNADU REP BY ITS ADDL CHIEF SECRETARY FINANCE (PAY CELL) DEPARTMENT
|
June 4, 2018 |
|
N SURYA KALA Vs. STATE OF TAMIL NADU
|
January 31, 2018 |
|
N TAJUDDIN Vs. MALAR KODI AMMAL
|
June 11, 2018 |
|
N THANAPPAN Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS PRINCIPAL SECRETARY
|
March 19, 2018 |
|
N THANGARAJ Vs. CHAIRMAN, TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
June 19, 2018 |
|
N THEVARAJ Vs. NANJAN
|
March 5, 2018 |
|
N UMA MAHESWARI Vs. YASUDHA
|
June 12, 2018 |
|
N UTHIRARAJ Vs. MESSERS KRISHNA CHIT FUND REP BY ITS PROPRIETOR P KRISHNAMOORTHI CHETTIAR
|
January 29, 2018 |
|
N V GANESAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 12, 2018 |
|
N V K MOHAMED SULTAN ROWTHER & SONS, DINDIGUL Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE, MADURAI
|
October 29, 2018 |
|
N V R KRISHNAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI BENCH, REP BY ITS REGISTRAR, HIGH COURT BUILDING, CITY CIVIL COURT COMPLEX, CHENNAI
|
January 29, 2018 |
|
N VADIVELU Vs. K S CHANDRA BOSE
|
January 12, 2018 |
|
N VEDANAYAGAM Vs. THANGASAMY
|
October 5, 2018 |
|
N VELAYUTHA GOUNDER Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT
|
July 9, 2018 |
|
N VELU Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS
|
July 16, 2018 |
|
N VIJAYADOSS Vs. P SENTHURAPANDIYAN
|
March 28, 2018 |
|
N VIJAYALAKSHMI Vs. R V N KANNAN
|
October 29, 2018 |
|
N VIJAYAN Vs. CHAIRMAN STATE LEVEL SCRUTINY COMMITTEE AND SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT
|
August 27, 2018 |
|
N VINAYAGAM Vs. K KRISHNAVENI
|
September 20, 2018 |
|
N. AMALA Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, SHASTHRI BHAVAN, CHENNAI
|
October 29, 2018 |
|
N. ANNAMALAI Vs. THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
|
July 11, 2018 |
|
N. ARJUNAN Vs. INCOME TAX OFFICER
|
June 13, 2018 |
|
N. ARJUNAN Vs. THE UNION TERRITORY OF PUDUCHERRY AND OTHERS
|
June 28, 2018 |
|
N. ARUMUGAM Vs. SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT & PANCHAYAT RAJ DEPARTMENT AND OTHERS
|
February 6, 2018 |
|
N. BALAJI Vs. STATE REP. BY INSPECTOR OF POLICE
|
August 20, 2018 |
|
N. BALASUBRAMANI Vs. REGISTRAR IN
|
April 24, 2018 |
|
N. BANUMATHI Vs. STATE OF TAMILNADU AND OTHERS
|
April 2, 2018 |
|
N. CHELLAPPA Vs. SAROJA AND ANR.
|
February 9, 2018 |
|
N. CHINNADURAI Vs. THE SUPERINTENDENT OF POLICE, TRICHY AND OTHERS
|
June 26, 2018 |
|
N. DAYALAN @ KANAGARAJ Vs. GOWRI
|
March 2, 2018 |
|
N. DEEPA MEENAKSHI Vs. S. NAGARAJ
|
August 28, 2018 |
|
N. ELUMALAI Vs. K.G. MAHAN
|
February 16, 2018 |
|
N. EZILLIRAIYAN Vs. THE DIRECTOR/COMMISSIONER, DEPARTMENT OF AGRICULTURE, MARKETING AND AGRI BUSINESS AND OTHERS
|
June 21, 2018 |
|
N. FRANCIS AND OTHERS Vs. N. SHAJI
|
August 23, 2018 |
|
N. GOVINDARAJ Vs. STATE OF TAMIL NADU AND OTHERS
|
June 22, 2018 |
|
N. HEMALATHA AND OTHERS Vs. M/S. NAVIN HOUSING AND PROPERTIES (P) LTD.
|
July 16, 2018 |
|
N. ILAVARASU Vs. M/S. SHRIRAM TRANSPORT FINANCE COMPANY AND OTHERS
|
August 7, 2018 |
|
N. JAMBULINGAM Vs. THE UNION OF INDIA OWNING SOUTHERN RAILWAY
|
January 30, 2018 |
|
N. JAYARAMAN Vs. SUPERINTENDENT OF POLICE, CENTRAL PRISON, MADURAI
|
February 23, 2018 |
|
N. JEGADAMBAL Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF CO
|
February 16, 2018 |
|
N. JEYAKUMAR Vs. THE COMMISSIONER OF POLICE AND OTHERS
|
June 18, 2018 |
|
N. JEYANTHIMATHI Vs. K. CHANDRASEKARAN
|
March 22, 2018 |
|
N. KANAGARAJ Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE
|
January 30, 2018 |
|
N. KASI REDDIAR Vs. THE UNION OF INDIA AND OTHERS
|
July 26, 2018 |
|
N. KASTURI AND ANR. Vs. T. SARAVANAN AND ORS.
|
March 2, 2018 |
|
N. KRISHNAN Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM AND OTHERS
|
July 26, 2018 |
|
N. LATHA Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
June 21, 2018 |
|
N. MAGESHWARAN Vs. THE DISTRICT SUPERINTENDENT OF POLICE AND OTHER
|
August 3, 2018 |
|
N. MAHAKAVI Vs. THE DEPUTY SUPERINTENDANT OF POLICE, ODDANCHATRAM AND ORS.
|
June 7, 2018 |
|
N. MANI AND OTHERS Vs. STATE
|
March 9, 2018 |
|
N. MAREESWARI Vs. STATE OF TAMIL AND OTHERS
|
June 7, 2018 |
|
N. MARUTHAMUTHU Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND ORS.
|
June 6, 2018 |
|
N. MURUGAN Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHERS
|
July 18, 2018 |
|
N. MURUGESAN Vs. B. SHIVA
|
March 9, 2018 |
|
N. MURUGESAN Vs. DISTRICT COLLECTOR
|
March 26, 2018 |
|
N. MUTHUKRISHNAN Vs. SECRETARY TO GOVERNMENT
|
April 19, 2018 |
|
N. NAGESH Vs. B.M. POORNACHANDRAN AND ORS.
|
January 12, 2018 |
|
N. NALLENDRAN Vs. THE COMMISSIONER OF TOWN PANCHAYAT
|
February 5, 2018 |
|
N. NARAYANAN Vs. STATE
|
June 25, 2018 |
|
N. PONSINGH Vs. THE STATE
|
March 13, 2018 |
|
N. PRABHAJA Vs. T. RAMAKRISHNAN AND OTHERS
|
February 15, 2018 |
|
N. RAFEEQ Vs. THE STATE OF TAMIL NADU AND OTHERS
|
June 20, 2018 |
|
N. RAHUMATH NISHA Vs. REVENUE DIVISIONAL OFFICER
|
February 28, 2018 |
|
N. RAJA Vs. DISTRICT COLLECTOR THE NILGIRI DISTRICT AND OTHERS
|
June 6, 2018 |
|
N. RAJESH Vs. INSPECTOR OF POLICE, VEERAPANDI POLICE STATION
|
April 4, 2018 |
|
N. RAMALINGAM Vs. CHIEF ENGINEER
|
September 19, 2018 |
|
N. RAMAN Vs. COMMISSIONER, CORPORATION OF CHENNAI AND OTHERS
|
April 9, 2018 |
|
N. RAMAN Vs. SPECIAL COMMISSIONER & COMMISSIONER H.R & C.E BOARD AND OTHERS
|
June 14, 2018 |
|
N. RAMANAN Vs. THE SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT AND OTHERS
|
July 17, 2018 |
|
N. RAMU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 4, 2018 |
|
N. RANGA RAO AND SONS PRIVATE LIMITED Vs. BALARAMAS INCENSE PVT. LTD.
|
January 25, 2018 |
|
N. RAVICHANDRAN Vs. THE COMMISSIONER THIRUPPUR MUNICIPAL CORPORATION AND OTHERS
|
March 26, 2018 |
|
N. SADASIVAM AND OTHERS Vs. RAJESH AND OTHERS
|
February 1, 2018 |
|
N. SAMIDURAI [DIED] AND OTHERS Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, THE STATE OF TAMIL NADU, AND ST. GEORGE FORT, CHENNAI AND OTHERS
|
April 5, 2018 |
|
N. SAMINATHAN Vs. M.P. THANGAVELU
|
December 19, 2018 |
|
N. SANKARA IYER AND OTHERS Vs. M. SANKARASUGUMAR AND OTHERS
|
July 10, 2018 |
|
N. SANNASI Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
July 6, 2018 |
|
N. SARAVANAN, SOLE PROPRIETOR, NSM TRANSPORT, EX. HTC, CW, TRICHY, 71/18A, NANDAVANAM STORES, PALAKKARAI, TRICHY Vs. CENTRAL WAREHOUSING CORPORATION, 4/1 SIRI INSTITUTIONAL AREA, HAUZ KHAS, NEW DELHI
|
February 28, 2018 |
|
N. SELVARAJ Vs. SUPERINTENDENT OF POLICE, NAGAPATTINAM DISTRICT AND ORS.
|
June 14, 2018 |
|
N. SHAJI Vs. N. FRANCIS AND OTHERS
|
August 23, 2018 |
|
N. SHRIVIDHYA Vs. REGIONAL ACCOUNTS OFFICER
|
September 6, 2018 |
|
N. SIDDHARTHAN Vs. COMMISSIONER CHENNAI CORPORATION AND OTHER
|
March 26, 2018 |
|
N. SOMASUNDARAM Vs. DISTRICT COLLECTOR, ERODE DISTRICT AND OTHERS
|
February 23, 2018 |
|
N. SRINIVASAN Vs. UNION OF INDIA AND ORS.
|
July 9, 2018 |
|
N. STEPHEN DEVAKUMAR Vs. DISTRICT COLLECTOR AND OTHERS
|
April 28, 2018 |
|
N. SURESH Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND ORS.
|
June 26, 2018 |
|
N. SURESH KUMAR Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI AND OTHERS
|
June 6, 2018 |
|
N. SYED MUBARAK Vs. SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
|
June 21, 2018 |
|
N. TAMIL SELVI Vs. UNION OF INDIA AND ORS.
|
December 21, 2018 |
|
N. THAMARAICHELVI Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 29, 2018 |
|
N. THAVAMANI Vs. INSPECTOR OF POLICE, K. VILAKKU POLICE STATION
|
April 4, 2018 |
|
N. THIRUSELVAM Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
August 23, 2018 |
|
N. ULAGANATHAN AND OTHERS Vs. STATE OF TAMIL NADU AND ANOTHERS
|
February 27, 2018 |
|
N. VAIDHYANATHAN Vs. GENERAL MANGER, DINDIGUL DISTRICT CO
|
April 28, 2018 |
|
N. VELLAICHAMY Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT AND OTHERS
|
March 5, 2018 |
|
N. VELRAJAN Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT AND OTHER
|
April 20, 2018 |
|
N. VENKATESAN Vs. REVENUE DIVISIONAL OFFICER
|
June 14, 2018 |
|
N. VENKATESAN Vs. THE DISTRICT COLLECTOR, COLLECTORATE, VELLORE DISTRICT AND OTHERS
|
March 26, 2018 |
|
N. VIJAYALAKSHMI Vs. K. RAVIKUMAR "R.R. SNACKS" GROUND FLOOR NEW NOS.5 AND 7 (OLD NOS.3 AND 4) RAGHAVIAH ROAD
|
January 11, 2018 |
|
N. VIJAYALAKSHMI Vs. BOOPATHI AND ANR.
|
January 11, 2018 |
|
N. VIJAYALAKSHMI AND ANR. Vs. M. RAMAKRISHNA SMART TAILORS AND ANR.
|
January 11, 2018 |
|
N. VIJAYALAKSHMI AND OTHERS Vs. B. SAHADEVAN AND OTHERS
|
January 11, 2018 |
|
N.A. MOOKAN Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND ANOTHER
|
June 18, 2018 |
|
N.AZHAGU Vs. INSPECTOR OF POLICE
|
April 4, 2018 |
|
N.DHINESH Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 10, 2018 |
|
N.K. SHANMUGAM AND ORS. Vs. S.K. VELAYUDHAM
|
March 1, 2018 |
|
N.KALEESWARI Vs. TEACHERS RECRUITMENT BOARD
|
December 4, 2018 |
|
N.KRISHNAMOORTHY AND OTHER Vs. DISTRICT COLLECTOR AND OTHERS
|
September 3, 2018 |
|
N.MATHIOLI Vs. REGISTRAR, DEBTS RECOVERY TRIBUNAL-III
|
January 5, 2018 |
|
N.MUTHUSAMY Vs. R.BHUVANESWARI
|
January 29, 2018 |
|
N.R. DHANAPALAN Vs. A. SOUNDARA RAJAN AND OTHER
|
January 5, 2018 |
|
N.R. KRISHNAMOORTHY RAJA Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION
|
April 10, 2018 |
|
N.R. MANIVANNAN Vs. APEX LABORATORIES PVT. LTD.
|
March 27, 2018 |
|
N.R. NATARAJAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
March 5, 2018 |
|
N.S. ANNAMARAJA Vs. JAGADEESH
|
January 30, 2018 |
|
N.S.SHOBANA Vs. ASSISTANT REVENUE OFFICER, CORPORATION OF CHENNAI AND OTHER
|
September 7, 2018 |
|
N.SAKTHI PRAHADEESH AND OTHERS Vs. GOVERNMENT OF TAMILNADU AND OTHERS
|
January 5, 2018 |
|
N.SIVASUBRAMANIAM Vs. S.VENAKATACHALAM
|
January 23, 2018 |
|
NAAGU LEATHERS Vs. THE ASSISTANT COMMISSIONER (ST), SALIGRAMAM ASSESSMENT CIRCLE
|
June 7, 2018 |
|
NACHI Vs. POONGODI
|
January 22, 2018 |
|
NACHI GOUNDER (DIED) Vs. M R A SOMASUNDARAM CHETTIAR (DIED)
|
June 22, 2018 |
|
NACHIMUTHU Vs. NACHIMUTHU GOUNDER
|
August 1, 2018 |
|
NACHIMUTHU Vs. STATE REP BY ITS SUB INSPECTOR OF POLICE
|
October 5, 2018 |
|
NACHIMUTHU GOUNDER (DECEASED) Vs. UMAMAHESHWARI
|
September 11, 2018 |
|
NADAR MAHAJANA SANGAM, KAMARAJ POLYTECHNIC COLLEGE PARIBALANA SABAI, BY ITS SECRETARY, T UDAYAKUMAR Vs. G KARIKOL RAJ
|
April 17, 2018 |
|
NAFEEZ ZAWAHIR Vs. P G VENUGOPAL
|
September 26, 2018 |
|
NAGAIYAN AND ANOTHER Vs. RANGASAMY
|
June 11, 2018 |
|
NAGAJOTHI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 19, 2018 |
|
NAGALINGAM Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHERS
|
July 13, 2018 |
|
NAGAMMAL Vs. M SIVA
|
June 29, 2018 |
|
NAGAMMAL Vs. STATE REP BY INSPECTOR OF POLICE
|
June 26, 2018 |
|
NAGAMMAL Vs. MUTHIRAIYAN
|
September 24, 2018 |
|
NAGAMMAL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND OTHERS
|
April 5, 2018 |
|
NAGAMMAL Vs. KODIYAN
|
August 24, 2018 |
|
NAGAMONI SASTHA(DIED) Vs. SPECIAL COMMISSIONER & COMMISSIONER OF LAND ADMINISTRATION
|
September 25, 2018 |
|
NAGAMUTHU Vs. JAYACHANDRAN
|
January 8, 2018 |
|
NAGAPPAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
April 3, 2018 |
|
NAGAPPAN Vs. S ELANGOVAN
|
April 9, 2018 |
|
NAGAPPAN (DECEASED) AND OTHER Vs. S. ELANGOVAN AND OTHERS
|
April 9, 2018 |
|
NAGAPPAN @ SAMBANDAM Vs. SUBBAIYAN
|
July 10, 2018 |
|
NAGARAJ Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 20, 2018 |
|
NAGARAJ Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
February 5, 2018 |
|
NAGARAJAN Vs. STATE
|
October 12, 2018 |
|
NAGARAJAN Vs. K. VENKATESAN
|
March 19, 2018 |
|
NAGARAJAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 27, 2018 |
|
NAGARAJAN @ CHINNAPPA Vs. STATE OF TAMIL NADU AND OTHERS
|
March 26, 2018 |
|
NAGARATHINAM Vs. S JAYA
|
June 6, 2018 |
|
NAGASAMY @ KARTHICK Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
March 16, 2018 |
|
NAGAVALLI Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
April 9, 2018 |
|
NAGAVALLI Vs. GANDHIRAJU
|
July 5, 2018 |
|
NAGAVALLI AND OTHER Vs. REGIONAL DEPUTY COMMISSIONER (C) AND OTHERS
|
June 13, 2018 |
|
NAGENDRAN Vs. STATE THROUGH INSPECTOR OF POLICE
|
August 31, 2018 |
|
NAGOMI Vs. EVANGELINE AND OTHERS
|
September 6, 2018 |
|
NAGU Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 31, 2018 |
|
NAHAKPAM ROJITA DEVI Vs. MEDICAL COUNCIL OF INDIA
|
July 19, 2018 |
|
NAIHAA RETAIL PVT LTD Vs. PRIDHVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LTD
|
June 14, 2018 |
|
NAIM TABRIZ KHAN Vs. SOFIA NISHATH SHAHJAHAN
|
July 10, 2018 |
|
NAINA MOHAMED Vs. SUPERINTENDENT OF POLICE
|
July 31, 2018 |
|
NAJMUNNISA Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT HOME DEPARTMENT FORT ST GEORGE CHENNAI
|
June 26, 2018 |
|
NAJUNDA REDDY Vs. MALLAMMA
|
January 4, 2018 |
|
NAKODA FOUNDATION Vs. KAMALA MUTHIAH
|
August 3, 2018 |
|
NALINI CHIDAMBARAM Vs. DIRECTORATE OF ENFORCEMENT, REPRESENTED BY ITS DIRECTOR, GOVERNMENT OF INDIA
|
July 10, 2018 |
|
NALINI CHIDAMBARAM Vs. DIRECTORATE OF ENFORCEMENT, REPRESENTED BY ITS DIRECTOR
|
April 24, 2018 |
|
NALLALAGHI Vs. PERIYA KALINGAN
|
June 21, 2018 |
|
NALLAMUTHU Vs. SIGAMANI
|
July 19, 2018 |
|
NALLAMUTHU (DIED) SUBHANANDA RAJ Vs. M MONY
|
August 2, 2018 |
|
NALLAPPA GOPALSWAMY Vs. STATE
|
March 20, 2018 |
|
NALLASURA RAVI REDDY Vs. REVENUE DIVISIONAL OFFICER
|
September 26, 2018 |
|
NALLATHAMBI Vs. PERIASAMY
|
March 13, 2018 |
|
NALLENDRAN Vs. INDIRANI
|
September 26, 2018 |
|
NAMASU GOUNDER Vs. RAMATHAL@ KOSATHAL
|
July 20, 2018 |
|
NAMBI NACHIYARAMMAL (DIED) Vs. R PERUMAL NAIDU (DIED)
|
October 22, 2018 |
|
NANDA @ NANDAGOPAL Vs. STATE
|
February 20, 2018 |
|
NANDAGOPALAN Vs. SUB INSPECTOR OF POLICE, KENIKARAI POLICE STATION, RAMANATHAPURAM
|
July 19, 2018 |
|
NANDH PRODUCTS PROMOTERS (P) LTD Vs. DISTRICT FOREST OFFICER
|
July 27, 2018 |
|
NANDHINI Vs. SECRETARY TO GOVERNMENT AND ANOTHER
|
March 13, 2018 |
|
NANDHINI CONSTRUCTIONS, REP BY A PARTNER CUM AUTHORISED SIGNATORY Vs. GOVERNMENT OF INDIA, REP BY ITS SECRETARY
|
April 24, 2018 |
|
NANDHINI PROMOTERS REPRESENTED BY PROPRIETRIX E THENMOZHI Vs. A SADIQ ALI
|
March 5, 2018 |
|
NANGUNERI RADHAPURAM TALUKS AGRICULTURAL PRODUCERS CO-OP MARKETING SOCIETY LIMITED Vs. PRINCIPAL SECRETARY
|
January 9, 2018 |
|
NANJAMMAL AND OTHERS Vs. C.S. RAMASAMY
|
April 9, 2018 |
|
NARASA REDDY KONDLAPUDI Vs. ANDHRA SOCIAL & CULTURAL ASSOCIATION
|
July 24, 2018 |
|
NARASIMMAN Vs. M DEEPA
|
July 2, 2018 |
|
NARASUS COFFEE COMPANY PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (ST), SALEM TOWN NORTH CIRCLE, SALEM
|
April 19, 2018 |
|
NARASUS SARATHY ENTERPRISES PVT LTD Vs. NARASUS COFFEE COMPANY PVT LTD
|
May 4, 2018 |
|
NARAYANAN Vs. STATE REP BY ITS THE INSPECTOR OF POLICE
|
April 11, 2018 |
|
NARAYANAN Vs. JAYALAKSHMI AND OTHERS
|
April 24, 2018 |
|
NARAYANAN Vs. RAVI
|
October 12, 2018 |
|
NARAYANAN Vs. STATE
|
October 5, 2018 |
|
NARAYANAN Vs. RAMALAKSHMI
|
January 10, 2018 |
|
NARAYANAN Vs. ALAGARSAMY AND ANOTHER
|
July 17, 2018 |
|
NARAYANASAMY AND ORS. Vs. VENKATRAMAN AND ORS.
|
June 26, 2018 |
|
NARAYANASAMY GOUNDER Vs. MAINAVATHI
|
August 28, 2018 |
|
NARAYANASAMY VELALAR Vs. PAZHANIYAPPA VELALAR (DIED)
|
July 9, 2018 |
|
NARENDRA DAIRY FARMS (P) LTD , REPRESENTED BY ITS DIRECTOR, V DURAISINGA LAKSHAMANA NAICKER Vs. LAND ACQUISITION OFFICER
|
March 8, 2018 |
|
NARENDRA PRASAD & ORS. Vs. RAMNATH GOENKA (DECEASED) & ORS.
|
March 9, 2018 |
|
NARGISH BANU AND ANOTHER Vs. MOHAMED SHERIF
|
July 13, 2018 |
|
NASRUDEEN Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
|
February 9, 2018 |
|
NATARAJ Vs. STATE REP
|
March 19, 2018 |
|
NATARAJAN Vs. MOORTHY
|
January 3, 2018 |
|
NATARAJAN Vs. SRINIVASAN
|
October 25, 2018 |
|
NATARAJAN Vs. M.RAVI
|
November 1, 2018 |
|
NATARAJAN Vs. UNION OF INDIA REP BY ITS SECRETARY DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS
|
August 29, 2018 |
|
NATARAJAN Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPT., SECRETARIAT AND OTHERS
|
March 27, 2018 |
|
NATARAJAN Vs. K LAKSHMI ANANTH
|
April 18, 2018 |
|
NATARAJAN Vs. MANJINI
|
March 28, 2018 |
|
NATARAJAN Vs. RAJAPANDI
|
March 20, 2018 |
|
NATARAJAN Vs. JAYAKUMAR
|
July 23, 2018 |
|
NATESAN Vs. SHANMUGAM
|
January 6, 2018 |
|
NATESAN Vs. V K RATHINAKUMAR
|
March 1, 2018 |
|
NATESAN THERU SIRUKADAI THATTU VYABARIKAL NALA SANGAM Vs. SECRETARY TO GOVERNMENT, COMMISSIONERATE OF MUNICIPAL ADMINISTRATION AND OTHERS
|
March 26, 2018 |
|
NATHANIEL KARUNA HUDSON Vs. GOVERNMENT OF INDIA, MINISTRY OF FINANCE
|
January 9, 2018 |
|
NATIONAL CO OPERATIVE SUGAR MILLS LTD Vs. STATE OF TAMIL NADU, REP BY DEPUTY COMMERCIAL TAX OFFICER
|
March 19, 2018 |
|
NATIONAL COLLEGE Vs. THE DIRECTOR OF COLLEGIATE EDUCATION AND OTHERS
|
February 15, 2018 |
|
NATIONAL HANDLOOM DEVELOPMENT CORPORATION REP BY ITS DEPUTY MANAGER LAXMIPATHY Vs. D JAYAPAL PROPRIETOR
|
August 29, 2018 |
|
NATIONAL INSTITUTE OF TECHNOLOGY Vs. V KANNAN
|
August 21, 2018 |
|
NATIONAL INSURANCE CO , LTD Vs. BALASUBRAMANI
|
July 16, 2018 |
|
NATIONAL INSURANCE CO , LTD Vs. SIVABAKKIYAM (DECEASED)
|
August 14, 2018 |
|
NATIONAL INSURANCE CO , LTD Vs. R KUMAR
|
August 3, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. K PONNUSAMY
|
July 20, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. C VASUDEVAN
|
August 29, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. ANJU AGARWAL
|
August 20, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. R KARTHICK (DIED)
|
July 16, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. PALANISAMY
|
August 31, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. HABEEB RAHMAN
|
March 14, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. BALAKRISHNAN
|
March 13, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. SELVARAJU
|
April 12, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. TMT KANNAMMA
|
March 9, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. PONNAMMAL
|
January 30, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. K VEERAKUMAR
|
February 16, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. SAROJA
|
June 7, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. T N SRIDHAR
|
July 19, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. POONGODI
|
July 4, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. THIRUVENGADAM
|
July 23, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. THANGAVEL
|
August 20, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. PAKKIR MEERAL BEEVI, W/O LATE RASOOL MAIDEEN
|
September 27, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. B PRABHAKAR
|
October 9, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. SAKUNTHALA
|
September 24, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. M SAROJINI
|
October 10, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. MURALI
|
October 11, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. YASODHA GOPALAKRISHNAN
|
October 11, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. KARUPPIAH
|
September 27, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. RAJESWARI
|
September 26, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. DEVADITA ALEX FERNAND
|
September 25, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. VISHNU
|
September 20, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. PALANIAMMAL
|
September 20, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. SIVAN
|
September 10, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. RAJA SINGH, S/O GNANAMUTHU
|
August 30, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. M GOPAL
|
October 9, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. B DEVI
|
October 4, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. MALLIKA
|
April 6, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. MUTHUTHIRULAYEE
|
April 28, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. KULANTHAI AMMAL
|
June 12, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. V ADIMURUGAN
|
August 24, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. GEORGE
|
March 1, 2018 |
|
NATIONAL INSURANCE CO LTD , REPRESENTED BY ITS MANAGER Vs. M VIMALRAJ
|
October 9, 2018 |
|
NATIONAL INSURANCE CO LTD , THROUGH ITS BRANCH MANAGER Vs. PACKIAM
|
July 10, 2018 |
|
NATIONAL INSURANCE CO LTD , THROUGH ITS BRANCH MANAGER, V O C ROAD Vs. KARU SEENIVASAN
|
July 19, 2018 |
|
NATIONAL INSURANCE CO LTD THROUGH ITS BRANCH MANAGER Vs. UTHAMA JAIN
|
April 3, 2018 |
|
NATIONAL INSURANCE CO. LTD Vs. P. KANTHA
|
October 4, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. P. SHANKAR @ SHANKARESWARAN AND OTHERS
|
March 13, 2018 |
|
NATIONAL INSURANCE COMPANY Vs. GANESAN
|
August 24, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SASIKUMAR
|
September 6, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BINDUKUMARI @ BINDHU
|
September 6, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. JEROME
|
September 6, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. L GANESAN
|
September 6, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. VIJAYA
|
October 4, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. S GANESH
|
September 4, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. CHANDRADEVI
|
October 1, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MANIMALAR
|
September 7, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MINOR AKBAR
|
October 9, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. P SURESH
|
September 19, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. M MOHAMMED ALI
|
September 18, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. GOVINDAN ALIAS GOVINDASWAMY
|
September 20, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. A THILAKA
|
October 3, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. M MUTHULAKSHMI
|
October 4, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. M RAJASUNDARI @ SINDHU
|
July 17, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BALASUBRAMANIAN
|
July 11, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. T SHIVAKUMAR
|
July 12, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. NAGAMMAL
|
August 29, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. LEELAVTHI
|
August 29, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MINOR BHUVANESWARI AND OTHERS
|
September 10, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SRIDEVI
|
June 5, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. S ALPHIN VINITHA
|
January 8, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINNA PONNU
|
March 7, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MADHU
|
April 6, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SELVAM
|
June 6, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. D BALAN
|
January 30, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. NACHIMUTHU (DIED)
|
January 30, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. R K KAVITHA
|
February 27, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RADHA
|
January 17, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. THANGADURAI
|
April 13, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. NAVAMANI
|
August 3, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. GOVINDAN
|
July 4, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. CHELLAM
|
July 17, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. S VIJAYARAMPAL
|
August 1, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. A K GIRIJA
|
June 19, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. S LAKSHMI
|
April 20, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. M RASU
|
March 14, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. DHANAKOTTI
|
January 12, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MADURAYEE
|
January 18, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. STELLA JABEKANI
|
August 14, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ARUL
|
July 13, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ANJALAI
|
June 21, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. S PUNITHAVATHI
|
April 4, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. A SENTHIL KUMAR @ SHANMUGAM
|
August 30, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. M ANNALAKSHMI
|
September 10, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. S RAMESHKUMAR
|
October 3, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NIRMALA @ JOSEPHIN NIRMALA
|
September 4, 2018 |
|
NATIONAL INSURANCE COMPANY LTD , PONDICHERRY Vs. G CLARA
|
October 1, 2018 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. ANDAL AND ORS.
|
July 30, 2018 |
|
NATIONAL SMALL MATCH MANUFACTURERS ASSOCIATION Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
January 2, 2018 |
|
NATIONAL TRUST HOUSING FINANCE LTD. Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE
|
July 10, 2018 |
|
NAVA HEALTHCARE PVT LTD Vs. STATE REP BY INSPECTOR OF POLICE
|
January 18, 2018 |
|
NAVADISHA EDUCATIONAL TRUST Vs. CHIEF COMMISSIONER OF INCOME TAX
|
July 20, 2018 |
|
NAVANEETHAKRISHNAN Vs. V. SUDHA
|
August 11, 2018 |
|
NAVAS Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 3, 2018 |
|
NAVEEN KUMAR Vs. STATE
|
April 28, 2018 |
|
NAVKAR EXIM, Vs. COMMISSIONER OF CUSTOMS
|
January 4, 2018 |
|
NAVRATAN Vs. CHENNAI EKAMBARESWARAR DEVASTHANAM
|
August 7, 2018 |
|
NEELA AND OTHER Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT AND OTHERS
|
April 4, 2018 |
|
NEELAKANDAN Vs. ABDUL KANI
|
March 26, 2018 |
|
NEELAM AGARWAL Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD
|
March 23, 2018 |
|
NEETAA SUNEEL SHAH Vs. INCOME TAX OFFICER
|
December 31, 2018 |
|
NEETHI DEVAN MANOHARAN Vs. THE REGIONAL PASSPORT OFFICER
|
July 17, 2018 |
|
NEHRU Vs. SUPERINTENDANT OF POLICE, DINDIGUL DISTRICT AND OTHERS
|
June 13, 2018 |
|
NELLIKUPPAM AGRO ENGINEERING SERVICE CO Vs. STATE OF TAMIL NADU AND ORS.
|
June 13, 2018 |
|
NELSON JESUDASAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE CBI
|
September 19, 2018 |
|
NEMICHAND Vs. THE STATE REP. BY THE INSPECTOR OF POLICE
|
January 25, 2018 |
|
NEPC TEA GARDEN LTD. Vs. SECRETARY TO GOVERNMENT
|
June 12, 2018 |
|
NETSWEEPER TECHNOLOGIES PRIVATE LIMITED NO.5-1-1, ARIHANT MAJESTIC TOWERS JN ROAD, 100 FEET ROAD, KOYAMBEDU CHENNAI 600 107 Vs. NETSWEEPER INC, A COMPANY HAVING ITS REGISTERED OFFICE AT SUITE 4, 156, COLUBIA STREET W., WATERLOO, ONTARIO, CANADA N2L 3L3 REPRESENTED BY ITS AUTHORIZED SIGNATORY MR.N. KRISHNAN
|
November 2, 2018 |
|
NEW CENTURY BOOK HOUSE PVT LTD Vs. R J RAVINDRANATH @ RAVI KAPOOR
|
August 23, 2018 |
|
NEW COLONY WELFARE ASSOCIATION Vs. A R SRIDHARAN
|
June 4, 2018 |
|
NEW INDIA ASSURANCE CO , LTD Vs. N NAGARAJAN
|
September 18, 2018 |
|
NEW INDIA ASSURANCE CO LT Vs. B PRAKASH
|
July 11, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. S KALAIYARASU
|
April 23, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. SARASWATHI
|
August 31, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHINNASAMY
|
September 24, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. NANCY
|
September 4, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. THIRU MANI (DECEASED)
|
October 9, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. ELIZABETH
|
September 20, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. DAVID
|
September 20, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. PERUMAL, S/O MUNIYANDI
|
October 9, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. S K RADHAKRISHNAN
|
October 4, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. ASHWATHAMAN
|
July 30, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. KANNAN
|
July 31, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. SARASWATHY
|
July 31, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. SOUNDAR(MINOR)
|
July 12, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. LATCHOUMY
|
July 12, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. ALAMELU
|
January 2, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. J MILTON KUMAR
|
June 7, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. T VIJAYA
|
February 20, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. M CHELLAPPAN
|
April 27, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. R PUSHPA
|
April 27, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. DHANALAKSHMI
|
July 4, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. G SELVAM
|
August 28, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. A THAVASIAH
|
July 12, 2018 |
|
NEW INDIA ASSURANCE CO LTD , MUMBAI Vs. LAKSHMI
|
January 25, 2018 |
|
NEW INDIA ASSURANCE CO LTD , THROUGH ITS DIVISIONAL MANAGER Vs. V MURUGAN
|
July 2, 2018 |
|
NEW INDIA ASSURANCE CO. LTD Vs. S. SHANTHI
|
October 26, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. S. MEENAKSHI AND OTHERS
|
April 28, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. LATHA
|
February 19, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. VEERAL AND OTHERS
|
March 23, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BANUMATHY ANAND
|
April 28, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SOORYA PRABHU
|
June 11, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARIYAYEE
|
January 18, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AMALATHASI
|
August 9, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUGUMAR (DIED)
|
December 11, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TAMILARASI
|
December 11, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RUKKUMANI
|
August 29, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RENGAN
|
April 26, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DANIEL
|
July 26, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. D NEELA
|
November 1, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. J THOMAI AMMAL
|
August 30, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AVUDAIAMMAL
|
September 4, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V S VENKATARAMANAN
|
September 4, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. THAILAMMAI
|
September 3, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GANESAN
|
September 4, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VALLI
|
October 3, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. R M MUTHUKARUPPI
|
October 11, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MINOR SANTHANAKUMAR
|
August 31, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MINOR K SAKTHI KAVIYA
|
September 19, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. S VALLI @ NAGAVALLI
|
August 30, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SAMIDURAI
|
September 3, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MANGAVARATHA
|
September 3, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. AMUDHAVALLI
|
August 30, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. DHANALAKSHMI
|
April 11, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SUSEELA
|
July 17, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. N RAJENDRA KUMAR
|
July 19, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. R NAGARAJ
|
April 16, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. A SELVARAJ
|
January 23, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. N MALARSELVI
|
February 6, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SARASWATHY
|
January 2, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SUMA
|
April 4, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. VINOTH KUMAR
|
April 5, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. T SUTHANTHIRA VALLI
|
August 14, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MAGAMAYI
|
July 25, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD , C N CHETTY ROAD, EAST COAST CHAMBERS Vs. E BALAKRISHNAN
|
July 20, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. K. NACHIMUTHU AND OTHERS
|
February 15, 2018 |
|
NEW INDIA ASSURANCE V T B COMPLEX Vs. M SUNDARSAN
|
October 3, 2018 |
|
NEW INDIA ASSURNCE CO. LTD Vs. HEMA KALAI RANI
|
August 20, 2018 |
|
NEW SUN BEAM BUILDERS PRIVATE LIMITED Vs. PUJYASHRI BHASKARACHARYA MEMORIAL FOUNDATION
|
March 1, 2018 |
|
NEXMOO SOLUTIONS Vs. NEXMO INC
|
March 1, 2018 |
|
NEYEER INDIA LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
July 20, 2018 |
|
NILA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPT. AND OTHERS
|
March 27, 2018 |
|
NILAWAR NISHA Vs. PRINCIPAL COIMBATORE MEDICAL COLLEGE
|
August 31, 2018 |
|
NIRATHILINGAM Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI AND OTHERS
|
June 6, 2018 |
|
NIRMALA Vs. THE DIRECTOR, ELEMENTARY EDUCATION & ORS.
|
June 18, 2018 |
|
NIRMALA Vs. SELVAM
|
July 26, 2018 |
|
NIRMALA MARY Vs. THE SECRETARY TO THE GOVERNMENT AND OTHERS
|
June 13, 2018 |
|
NIRMALA NAGARAJAN Vs. V RAMESH
|
January 22, 2018 |
|
NIROJA Vs. A SEKAR
|
June 22, 2018 |
|
NISHA @ PASAMALAR Vs. SHANKAR
|
April 5, 2018 |
|
NITHYA Vs. NIRMALRAJ
|
April 20, 2018 |
|
NITHYA Vs. TAMIL NADU COOP MILK PRODUCERS FEDERATION LTD
|
January 31, 2018 |
|
NITHYANANDA SWAMI FOUNDER NITHYANANDA DHYANAPEETAM Vs. COMMISSIONER OF POLICE
|
August 2, 2018 |
|
NIVARAN HERBAL (P) LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
August 21, 2018 |
|
NIX ENTERPRISES Vs. RAYAPPAN
|
October 3, 2018 |
|
NIXON FERNANDO Vs. RAMESH
|
October 5, 2018 |
|
NIZAR AHAMED AND OTHERS Vs. MRS. BAZIRA BEGAUM
|
September 6, 2018 |
|
NLC INDIA LIMITED Vs. SICAL LOGISTICS LIMITED
|
October 31, 2018 |
|
NO S 1428 NARASINGAPURAM CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. G MANOHARAN
|
July 18, 2018 |
|
NOOR FAIGIRA BEGAM Vs. O M RAMEEJA BEEVI
|
July 16, 2018 |
|
NOOR MOHAMMED Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
|
April 9, 2018 |
|
NOORJAHAN AND ANOTHER Vs. SIRAJUDEEN AND OTHERS
|
February 26, 2018 |
|
NOORNISHA BEGUM Vs. GOVERNMENT OF TAMIL NADU
|
June 29, 2018 |
|
NOVARTIS AG Vs. SAIMIRRA INNOPHARM PRIVATE LIMITED
|
September 14, 2018 |
|
NOVEL IMPEX REP BY ITS PROPRIETOR NARENDRA KUMAR VORA Vs. ASSISTANT COMMISSIONER OF CUSTOMS (GROUP-3)
|
February 1, 2018 |
|
NOVEL IMPEX, BY ITS PROPRIETOR NARENDRA KUMAR VORA Vs. COMMISSIONER OF CUSTOMS (GROUP-3)
|
August 3, 2018 |
|
NOVEX COMMUNICATIONS PRIVATE LIMITED Vs. VVT HOTELS PRIVATE LIMITED
|
March 28, 2018 |
|
NOVEX COMMUNICATIONS PVT LTD Vs. RADHA RE-GENT HOTELS PRIVATE LIMITED
|
October 1, 2018 |
|
NRP PROJECTS PRIVATE LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
April 18, 2018 |
|
NU Vs. SYNDICATE BANK HOUSING FINANCE BRANCH 245 R.K. MUTT ROAD MYLAPORE CHENNAI 600 004 & ORS.
|
January 31, 2018 |
|
O ANTHONYAMMA Vs. S MARIYAMMA
|
October 11, 2018 |
|
O K MANOHAR Vs. DISTRICT COLLECTOR, TRICHY DISTRICT
|
July 5, 2018 |
|
O KOTTAICHAMY Vs. STATE REPRESENTED THROUGH
|
January 23, 2018 |
|
O M ANBAZHAGAN Vs. STATE OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
April 24, 2018 |
|
O M S UDHUMAN MYDEEN Vs. TAMIL NADU WAKF BOARD THROUGH ITSCHIEF EXECUTIVE OFFICER
|
August 30, 2018 |
|
O N GUGAN BABU Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SALEM
|
February 5, 2018 |
|
O N K SABAPATHY Vs. K CHANDRASEKARAN
|
July 18, 2018 |
|
O S SAHUL HAMMEED Vs. M A Y BEER MOHAMMEED
|
April 28, 2018 |
|
O SAMBANDAMURTHY Vs. ESTATE OF LATE T P RAMASAMY PILLAI
|
July 27, 2018 |
|
O.K. SHANMUGHAM L.I.C DEVELOPMENT OFFICER AND OTHERS Vs. ARUMUGHAM (DECEASED) AND OTHERS
|
February 28, 2018 |
|
O.K.S. BALASUBRAMANIAN Vs. MURUGAN
|
March 28, 2018 |
|
O.M. KAMALA Vs. THE DISTRICT COLLECTOR
|
February 15, 2018 |
|
O.R. MADHAVARAJ (DECEASED) AND ORS. Vs. R. MANICKARAJ
|
February 23, 2018 |
|
OBLI GRANITES Vs. PRESIDING OFFICER
|
June 11, 2018 |
|
OCHA THEVAR Vs. SUPERINTENDENT OF POLICE
|
April 25, 2018 |
|
OCHA THEVAR Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 2, 2018 |
|
OCHER STUDIOS PVT LTD , REP BY ITS DIRECTOR Vs. ADDITIONAL COMMISSIONER OF SERVICE TAX
|
April 11, 2018 |
|
OFFICIAL LIQUIDATOR, KANYAKUMARI DISTRICT ADI DRAVIDAR Vs. D NELSON
|
June 7, 2018 |
|
OIL & NATURAL GAS CORPORATION LTD Vs. OREN HYDROCARBONS PVT LTD
|
September 4, 2018 |
|
OLIVE ENTERPRISES REPRESENTED BY ITS PROPRIETOR Vs. STATE TAX OFFICER
|
August 31, 2018 |
|
OM SAI INTEX PVT LTD Vs. COMMERCIAL TAX OFFICER VANDAVASI TIRUVANNAMALAI DISTRICT
|
April 19, 2018 |
|
OMR MALL DEVELOPERS (P) LTD. Vs. ACE HOTEL BROKERS INDIA (P) LTD.
|
June 27, 2018 |
|
ONDIMUTHU Vs. STATE REP BY INSPECTOR OF POLICE
|
January 18, 2018 |
|
ONDIMUTHU @ N O MUTHU Vs. ARULMIGU MEENAKSHI SUNDARESWARAR DEVASTHANAM, MADURAI
|
September 19, 2018 |
|
ONLOAD GEARS, REP.BY ITS PARTNER S.V. GOPALAN Vs. ASSISTANT COMMISSIONER (ST)
|
June 11, 2018 |
|
OPG ENERGY Vs. NEW INDIA ASSURANCE COMPANY LTD
|
January 3, 2018 |
|
OPG ENERGY (P) LTD Vs. CHOLAMANDALAM MS GENERAL INSURANCE CO LTD
|
August 11, 2018 |
|
OPPO MOBILES INDIA PRIVATE LIMITED Vs. M/S. SAMAIRA ONLINE ENTERPRISES CENTRAL WAREHOUSING CORPORATION, VIRUGAMBAKKAM, CHENNAI 600092
|
June 12, 2018 |
|
ORIENT EXTRUSIONS PVT. LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER & ORS.
|
July 25, 2018 |
|
ORIENT HARDWARE & TOOLS CORPORATION Vs. ALISAGER SIAWALA
|
October 10, 2018 |
|
ORIENTAL BANK OF COMMERCE Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR, SALEM AND OTHERS
|
June 20, 2018 |
|
ORIENTAL CANVAS COMPANY REP BY ITS PROPRIETOR RAMESH KUMAR JAIN Vs. ASSISTANT REVENUE OFFICER, ZONE-5, GREATER CHENNAI CORPORATION
|
April 27, 2018 |
|
ORIENTAL INSURANCE CO , LTD Vs. S GEETHA
|
October 9, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. VICTORIA SHOBANA
|
September 12, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. V RAMYA
|
July 5, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. B KANCHANA
|
September 4, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. DEVAKI
|
August 29, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. B S RAMAMOORTHY
|
August 29, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. K. VIDYASAGAR
|
July 27, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. SANTHI
|
November 29, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. G KALAVATHI
|
July 6, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. KRISHNAVENI
|
January 12, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. LAKSHMI
|
January 30, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. ESWAR AYYA
|
March 9, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. K SELVESWARI
|
January 4, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. SHRIRAM TRANSPORT FINANCE CO LIMITED
|
June 28, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. VIJAYA
|
August 21, 2018 |
|
ORIENTAL INSURANCE CO LTD , GUDIYATHAM Vs. DEVI
|
February 22, 2018 |
|
ORIENTAL INSURANCE CO LTD, PONDICHERRY Vs. ANANDAN
|
October 1, 2018 |
|
ORIENTAL INSURANCE CO LTD, REGIONAL OFFICE, CHENNAI Vs. CHIDAMBARAM
|
June 29, 2018 |
|
ORIENTAL INSURANCE CO. LTD Vs. P. VIJAYARANGAM
|
October 22, 2018 |
|
ORIENTAL INSURANCE CO. LTD. Vs. R. GOVINDASAMY AND ORS.
|
April 3, 2018 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SOUNDARYA AND ORS.
|
October 26, 2018 |
|
ORIENTAL INSURANCE COMPANY DIVISIONAL OFFICE Vs. SARVAR HUSSAIN
|
September 4, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PAVITHRA
|
August 13, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUSHMA JITARAJA
|
August 3, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SELVI
|
June 6, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHEELADEVI
|
April 26, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. P LAKSHMI
|
June 7, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
September 6, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. K THIRUGNANAM
|
September 28, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. TMT ANITHAKUMARI
|
September 20, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MILTON
|
October 5, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. NARAYANAN
|
September 5, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KARUPPANNAN
|
July 11, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. S RAJESWARI
|
July 6, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. ASHA SEWARSA
|
June 20, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. VICTORIA
|
July 16, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED, SATHUVACHARI, VELLORE Vs. DEVAKI
|
June 27, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. M. SRIDHAR AND OTHERS
|
April 3, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. K CHANDRASEKAR
|
March 21, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. INIPOTHAM
|
January 5, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RAREFIELD SHIPPING PVT LTD
|
February 27, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. G SIVALEELA
|
April 11, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. B SANTHI
|
July 6, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. R DEVIKA
|
February 8, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. S RAMESH
|
October 23, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RAJESWARI
|
September 11, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD , MOTOR THIRD PARTY HUB Vs. MANNANGATTI
|
June 28, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. D. ARJUN AND OTHERS
|
June 19, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. THAILAMMAL AND OTHER
|
January 25, 2018 |
|
OTHAYOTH RAMESHAN Vs. SHYLAJA AND OTHERS
|
July 9, 2018 |
|
P . RAMESH Vs. SECRETARY GOVERNMENT OF TAMILNADU
|
November 30, 2018 |
|
P . RANGANATHAN Vs. PRESIDING OFFICER, LABOUR COURT
|
October 24, 2018 |
|
P . SUBBURAM Vs. GOVERNMENT OF TAMIL NADU
|
September 19, 2018 |
|
P . SUYAMBU ANANTHAM (DIED) Vs. SADANA GNANA SELVI
|
October 23, 2018 |
|
P A ARASUDURAI Vs. R RAVI
|
April 16, 2018 |
|
P A BALAJI Vs. RAJAKUMARI
|
March 28, 2018 |
|
P A TOWERS RESIDENTIAL SERVICE SOCIETY Vs. P A CONSTRUCTIONS
|
May 16, 2018 |
|
P ABDUL AZEEZ Vs. EXECUTIVE OFFICER, MUTHUPETTAI TOWN PANCHAYAT
|
June 26, 2018 |
|
P ACHUTHA MENON Vs. STATE REP BY INSPECTOR OF POLICE
|
September 3, 2018 |
|
P ALAGARSAMY Vs. K CHELLAPANDI
|
April 28, 2018 |
|
P AMUDHA Vs. STATE OF TAMILNADU
|
February 12, 2018 |
|
P ANANDHI Vs. NEW INDIA ASSURANCE CO LTD
|
August 30, 2018 |
|
P ANDREWS CLINTON @ KILINDON Vs. INSPECTOR OF POLICE, KANYAKUMARI POLICE STATION
|
July 4, 2018 |
|
P ANGALANE Vs. B KOBIGA
|
January 5, 2018 |
|
P ANTHARAVELU Vs. A SINGARAVELU
|
August 25, 2018 |
|
P ARIHARAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
|
July 16, 2018 |
|
P AROCKIASELVI Vs. REGISTRAR TAMILNADU TEACHERS EDUCATION UNIVERSITY
|
September 10, 2018 |
|
P ARUMUGAM Vs. MURTHY
|
June 22, 2018 |
|
P ARUMUGAM Vs. SECRETARY TO GOVERNMENT, ADI DRAVIDAR & TRIBAL WELFARE DEPARTMENT
|
January 10, 2018 |
|
P ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 11, 2018 |
|
P ARUNKUMAR Vs. I INDUMATHI
|
August 2, 2018 |
|
P AYUBKHAN Vs. STATE OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
April 18, 2018 |
|
P AYYAKANNU Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
|
April 28, 2018 |
|
P AZHAGAR Vs. EXECUTIVE OFFICER
|
January 23, 2018 |
|
P BAGYALAKSHMI Vs. COMPETENT AUTHORITY CUM SPECIAL DISTRICT REVENUE OFFICER
|
March 23, 2018 |
|
P BALAKRISHNAN Vs. ASSISTANT COMMISSIONER CENTRAL REGION COIMBATORE MUNICIPAL CORPORATION COIMBATORE
|
June 26, 2018 |
|
P BALAKRISHNAN Vs. KAILASAMMAL
|
September 5, 2018 |
|
P BALAMMAL Vs. R ELUMALAI
|
June 19, 2018 |
|
P BALAMURALI Vs. CITI CORP FINANCE PRIVATE LTD
|
March 1, 2018 |
|
P BALAMURUGAN Vs. STATE OF TAMILNADU REP BY SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT
|
October 12, 2018 |
|
P BALASANKAR Vs. STATE REP BY INSPECTOR OF POLICE
|
January 5, 2018 |
|
P BALASUBRAMANIAM Vs. UNION OF INDIA
|
October 1, 2018 |
|
P BALASUBRAMANIAN Vs. COMMISSIONER
|
January 9, 2018 |
|
P BALASUBRAMANIAN Vs. DISTRICT COLLECTOR
|
June 29, 2018 |
|
P BALASUBRAMANIYAN Vs. CHAIRMAN AND MANAGING DIRECTOR, TAMILNADU NEWSPRINT AND PAPERS LIMITED
|
July 2, 2018 |
|
P BALASUBRAMANIYAN Vs. REGISTRAR (JUDICIAL), MADURAI BENCH OF MADRAS HIGH COURT, MADURAI AND ANOTHER
|
February 9, 2018 |
|
P BALU Vs. COMMISSIONER, DHARMAPURI MUNICIPALITY, DHARMAPURI
|
February 9, 2018 |
|
P BHARATHIDASAN Vs. REGISTRAR, DEBTS RECOVERY TRIBUNAL - III
|
April 24, 2018 |
|
P BHASKAR Vs. T DHARAM CHAND
|
April 5, 2018 |
|
P BHASKAR NAIDU Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
|
March 22, 2018 |
|
P BOBY Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY REP BY GENERAL MANAGER CHENNAI
|
June 26, 2018 |
|
P BOJARAJAN S/O PARTHASARATHY MUDALIAR Vs. STATE REP BY SUB-INSPECTOR OF POLICE
|
October 5, 2018 |
|
P BRITTO, ADVOCATE Vs. SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF TAMIL NADU
|
March 23, 2018 |
|
P C BALARAM RAJA Vs. PREMA
|
April 19, 2018 |
|
P C PALANICHAMI Vs. INSPECTOR GENERAL OF POLICE
|
March 16, 2018 |
|
P C SAKTHIVEL Vs. M SANGAMITHRAI
|
January 9, 2018 |
|
P CHANDIRA Vs. INSPECTOR OF POLICE, CUDDALORE DISTRICT
|
March 12, 2018 |
|
P CHANDRAKASAM Vs. DISTRICT COLLECTOR
|
February 12, 2018 |
|
P CHANDRAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
January 25, 2018 |
|
P CHANDRASEKAR Vs. S RANGANAYAKI
|
July 30, 2018 |
|
P CHANDRASEKARAN Vs. V ANNAMALAI
|
March 1, 2018 |
|
P CHELLAPPA UDAYAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, (SALEM) LTD
|
March 8, 2018 |
|
P CHELLIAH Vs. PRINCIPAL SECRETARY/COMMISSIONER OF COMMERCIAL TAXES, EZHILAGAM, CHEPAUK, CHENNAI
|
June 13, 2018 |
|
P CHIDAMBARAM Vs. ASSISTANT COMM OF INCOME TAX
|
January 2, 2018 |
|
P CHINNADURAI Vs. CHIEF ENGINEER (PERSONNEL) TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
July 26, 2018 |
|
P CHUKKAMMA Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY REP BY ITS GENERAL MANAGER
|
January 4, 2018 |
|
P DAISY Vs. DIRECTOR GENERAL OF POLICE
|
February 7, 2018 |
|
P DEVAN Vs. COLLECTOR OF TIRUVALLUR, TIRUVALLUR DISTRICT
|
January 3, 2018 |
|
P DHANAM Vs. G ARJUNAN
|
October 11, 2018 |
|
P DHANDAPANI Vs. PRINCIPAL SECRETARY AND COMMISSIONER, LAND ADMINISTRATION, CHEPAUK, CHENNAI
|
July 26, 2018 |
|
P DURAI Vs. VENCENT ASOKAN
|
August 3, 2018 |
|
P DURAI RAJ Vs. STATE REP BY INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, TIRUNELVELI DISTRICT
|
February 9, 2018 |
|
P EASWARI Vs. S R DURAISAMY
|
September 4, 2018 |
|
P G BOOPATHI Vs. ELECTION COMMISSIONER TAMIL NADU CO-OPERATIVE SOCIETIES ELECTION COMMISSION
|
August 13, 2018 |
|
P G VENUGOPAL Vs. NAFEEZ ZAWAHIR
|
September 26, 2018 |
|
P GANESAN Vs. STATE THROUGH REPRESENTED BY INSPECTOR OF POLICE
|
July 10, 2018 |
|
P GANESAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
June 18, 2018 |
|
P GANESH, COMMERCIAL DIRECTOR Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 19, 2018 |
|
P GEETHA Vs. V S SIVAKUMAR
|
April 2, 2018 |
|
P GEETHA Vs. P JAYALAKSHMI
|
June 6, 2018 |
|
P GIRIDHARAN Vs. TAMIL NADU MINERALS LTD , REPRESENTED BY ITS MANAGING DIRECTOR
|
August 10, 2018 |
|
P GIRISH Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION
|
March 22, 2018 |
|
P GOKUL KALEESWARAN Vs. UNION PUBLIC SERVICE COMMISSION REP BY UNDER SECRETARY (CSM)
|
August 21, 2018 |
|
P GOPAL Vs. P MURALIKRISHNAN
|
September 26, 2018 |
|
P GOVINDARAJ @ MANI PROPRIETOR, GOLDWIN ENTERPRISES Vs. R KANNAN PROPRIETOR, ROWENTA EXPORTS
|
October 30, 2018 |
|
P GOVINDASAMY GRAMANI Vs. N MOHAN
|
July 24, 2018 |
|
P GUNASEKARAN Vs. STATE OF TAMIL NADU
|
April 13, 2018 |
|
P GUNASEKARAN Vs. SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT, SECRETARIAT
|
February 6, 2018 |
|
P GURUSAMY Vs. STATE
|
February 26, 2018 |
|
P JAWAHAR Vs. STATE OF TAMIL NADU
|
February 7, 2018 |
|
P JAYABAL Vs. STATE REP BY INSPECTOR OF POLICE PERIYATHATCHUR POLICE STATION
|
February 6, 2018 |
|
P JAYAGEETHAN Vs. CHAIRMAN RAILWAY BOARD RAIL BHAWAN
|
September 11, 2018 |
|
P JAYARAMAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
|
February 5, 2018 |
|
P JAYARAMAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 2, 2018 |
|
P JOHNSON Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT
|
July 5, 2018 |
|
P JOSEPH LIGOURY (DECEASED) Vs. S DAWOOD (DECEASED)
|
September 17, 2018 |
|
P K AMEETHA Vs. COMM , TIRUPPUR CORPORATION
|
March 26, 2018 |
|
P K CHANDRASEKARAN Vs. STATE
|
July 2, 2018 |
|
P K KALYANI Vs. INSPECTOR OF POLICE,VIGILANCE AND ANTI CORRUPTION
|
January 19, 2018 |
|
P K KUPPUSAMY Vs. AMIRTHAVALLI
|
April 17, 2018 |
|
P K MURUGAN SUB-INSPECTOR (TECHNICAL) POLICE TELECOMMUNICATIONS BRANCH DISTRICT POLICE OFFICE Vs. STATE OF TAMIL NADU REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT HOME DEPARTMENT SECRETARIAT CHENNAI
|
January 19, 2018 |
|
P K PALANISAMY Vs. K C KAUPPANNAN
|
April 16, 2018 |
|
P K RANGAYYAN Vs. P K CHINNASAMI
|
July 27, 2018 |
|
P K S PRASHATH Vs. INDIAN OIL CORPORATION THROUGH ITS GENERAL MANAGER
|
September 4, 2018 |
|
P KALAI KATHIRAVAN Vs. RAMAIAH
|
September 24, 2018 |
|
P KALAVATHY MANAGING PARTNER Vs. STATE
|
July 31, 2018 |
|
P KALIAPERUMAL Vs. STATE OF TAMIL NADU
|
June 21, 2018 |
|
P KALIAPPAN Vs. K BALASUBRAMANIAN
|
August 23, 2018 |
|
P KALIMUTHU Vs. STATE OF TAMIL NADU
|
April 13, 2018 |
|
P KANDASAMY PILLAI Vs. INDIAN OVERSEAS BANK
|
June 26, 2018 |
|
P KANNAN Vs. STATE REP BY INSPECTOR OF POLICE
|
July 3, 2018 |
|
P KARAL MARX Vs. SUPERINTENDANT OF POLICE, THANJAVUR DISTRICT
|
April 9, 2018 |
|
P KATHIR RAJ Vs. TUTICORIN PORT TRUST
|
January 8, 2018 |
|
P KAUSALYA Vs. JOVIAL LEATHERS
|
December 18, 2018 |
|
P KRISHNAMOORTHY Vs. REGIONAL PASSPORT OFFICER
|
April 19, 2018 |
|
P KRISHNAMURTHY Vs. GOVERNMENT OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
February 22, 2018 |
|
P KRISHNAN Vs. STATE BY INSPECTOR OF POLICE MECHERY POLICE STATION
|
July 5, 2018 |
|
P KRISHNASAMY (DIED) Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 14, 2018 |
|
P KUMAR Vs. DISTRICT REVENUE OFFICER VELLORE
|
December 19, 2018 |
|
P L MEENAL Vs. ASSISTANT EXECUTIVE ENGINEER
|
January 8, 2018 |
|
P LAKSHMANA NAICKER Vs. VEL NADAR
|
June 19, 2018 |
|
P LAKSHMANAN Vs. ASHOK KUMAR
|
January 24, 2018 |
|
P LAKSHMANAN Vs. MEENATCHIAMMAL
|
December 14, 2018 |
|
P LAKSHMANAN Vs. SUPERINTENDENT OF POLICE
|
February 12, 2018 |
|
P LAKSHMI Vs. C VARANASI GOUNDER
|
July 11, 2018 |
|
P M GOVINDAN Vs. S R MARIAPPAN
|
February 16, 2018 |
|
P M M TRADING (P) LTD , REP BY IS MANAGING DIRECTOR, UDAYARANI Vs. C T UMESH
|
March 21, 2018 |
|
P M MATHI W/O MANOHARAN Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
September 4, 2018 |
|
P M SELVARAJ Vs. DISTRICT COLLECTOR
|
January 4, 2018 |
|
P M VENKATARAMAN Vs. G MARIMUTHU
|
August 11, 2018 |
|
P MAHALINGAM Vs. LICENSING OFFICER CUM REGIONAL TRANSPORT OFFICER
|
August 14, 2018 |
|
P MAHALINGAM Vs. LICENSING OFFICER CUM REGIONAL TRANSPORT OFFICER
|
July 24, 2018 |
|
P MAHARAJAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
|
January 19, 2018 |
|
P MAHARAJOTHI Vs. DISTRICT COLLECTOR, KARUR DISTRICT
|
July 12, 2018 |
|
P MANIKANDAN Vs. M HEMAVARSHINI
|
February 6, 2018 |
|
P MANIKANDAN Vs. G SUDHA
|
August 16, 2018 |
|
P MANIKANDAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
|
March 26, 2018 |
|
P MANIVEL Vs. T SEENIVASAN
|
January 4, 2018 |
|
P MANOHARA MOORTHY Vs. S SUGANYA
|
January 31, 2018 |
|
P MARIAMMAL Vs. S SHRI SUBITHA
|
April 27, 2018 |
|
P MARIAPPAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, CBI/ACB/CHENNAI
|
October 3, 2018 |
|
P MEENACHI Vs. GOVERNMENT OF TAMIL NADU
|
April 12, 2018 |
|
P MEHALINGAM Vs. ANISFATHIMA
|
January 18, 2018 |
|
P MOHAN Vs. AUTHORISED OFFICER INDIAN OVERSEAS BANK REGIONAL OFFICE
|
June 26, 2018 |
|
P MOHAN RAM Vs. REGISTRAR OF COOPERATIVE SOCIETIES E V R PERIYAR SALAI, NVN MAALIGAI, KILPAUK
|
July 11, 2018 |
|
P MOHANA SUBRAMANIAN Vs. STATE REP BY INSPECTOR OF POLICE
|
January 3, 2018 |
|
P MOHANAMBAL Vs. K AKILANDESWARI
|
February 7, 2018 |
|
P MURALI Vs. K REKHA @ NAGALAKSHMI
|
January 23, 2018 |
|
P MURUGAN Vs. AUTHORISED OFFICER INDIAN BANK ASSET RECOVERY MANAGEMENT BRANCH ETHIRAJ SALAI
|
February 14, 2018 |
|
P MURUGAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION(TIRUNELVELI) LTD
|
July 4, 2018 |
|
P MURUGANANTHAM Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
June 26, 2018 |
|
P MURUGESAN Vs. S ELANGO, S O SUBRAYAN
|
July 28, 2018 |
|
P MUSTAFA Vs. REGIONAL TRANSPORT OFFICER
|
April 9, 2018 |
|
P MUTHAMIL Vs. S SUDHA
|
June 21, 2018 |
|
P MUTHU Vs. STATE, REP BY INSPECTOR OF POLICE CENTRAL CRIME BRANCH-II, CHENNAI
|
October 4, 2018 |
|
P MUTHUKRISHNAN Vs. MANAGEMENT OF WACZECH LEATHER INDUSTRIES
|
August 3, 2018 |
|
P MUTHUKUMARARAJA Vs. SELLAPPA UDAYAR (DIED)
|
July 2, 2018 |
|
P MUTHURAJAN Vs. COMMISSIONER OF LAND ADMINISTRATION
|
October 22, 2018 |
|
P MUTHUVELRAJ Vs. STATE BANK OF INDIA INDUSTRIAL FINANCE BRANCH
|
August 9, 2018 |
|
P N LAKSHMAIAH Vs. STATE OF TAMIL NADU
|
April 11, 2018 |
|
P NACHIMUTHU Vs. P UDAYAKUMAR
|
June 27, 2018 |
|
P NALLAPPAN Vs. RAMACHANDRAN
|
September 14, 2018 |
|
P NANCY Vs. COMMISSIONER, DIRECTORATE OF TOWN AND COUNTRY PLANNING
|
March 26, 2018 |
|
P NANDHA KUMAR Vs. R AJANTA
|
February 7, 2018 |
|
P NATARAJAN Vs. K PARMALACHELVAN
|
August 27, 2018 |
|
P NEELAVENI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT SECRETARIAT, CHENNAI
|
April 13, 2018 |
|
P P BHASKARAN Vs. NELSON C L
|
January 5, 2018 |
|
P P GANAPATHI Vs. STATE BY SUB INSPECTOR OF POLICE
|
March 16, 2018 |
|
P P R VISWANATHAN Vs. INDUMATHI
|
January 10, 2018 |
|
P P RAMESHAN Vs. M K NARAYANI
|
April 20, 2018 |
|
P P VASANTHA Vs. B S HEMAVATHY
|
August 23, 2018 |
|
P PALANIKUMAR Vs. DISTRICT REVENUE OFFICER
|
October 8, 2018 |
|
P PALANISAMY Vs. STATE
|
January 10, 2018 |
|
P PALANIYANDI MUTHIRIAR (DIED) Vs. V MANI (FAMILY MANAGER)
|
July 16, 2018 |
|
P PANCHASHEELAGANDHI Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION REP BY RECOVERY OFFICER
|
October 11, 2018 |
|
P PANCHAVARNAM Vs. DISTRICT COLLECTOR, THENI DISTRICT
|
January 18, 2018 |
|
P PARAMASIVAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI REGION, TIRUNELVELI
|
January 11, 2018 |
|
P PATHMANATHAN Vs. STATE OF TAMIL NADU
|
July 27, 2018 |
|
P PATTU AMMAL (DIED) Vs. JANNAH MOSQUE, KUMBAKONAM
|
August 2, 2018 |
|
P PAULRAJ Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 20, 2018 |
|
P PERIYASAMY Vs. M S AMIRTHALINGAM
|
June 6, 2018 |
|
P PERUMAL Vs. CITY UNION BANK LIMITED, REP BY ITS AUTHORISED OFFICER
|
March 26, 2018 |
|
P PERUMAL S/O PERUMAL GOUNDER Vs. SUPERINTENDENT OF POLICE, NAMAKKAL DISTRICT POLICE DEPARTMENT
|
November 8, 2018 |
|
P PHILIP INIYAN Vs. STATE REP BY INSPECTOR OF POLICE
|
January 11, 2018 |
|
P PONNAYYAN Vs. SUNIL KUMAR
|
September 28, 2018 |
|
P PONRAJ Vs. STATE
|
September 14, 2018 |
|
P PRAGATHESWARI Vs. GOVERNMENT OF TAMIL NADU, REP BY SECRETARY
|
January 10, 2018 |
|
P PRAVIN Vs. GOVERNMENT OF INDIA, REP BY ITS SECRETARY TO GOVERNMENT
|
April 18, 2018 |
|
P PRAVINKUMAR Vs. STATE OF TAMIL NADU REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, HOME (POLICE) DEPARTMENT, SECRETARIAT
|
February 6, 2018 |
|
P PUNITHA Vs. AUTHORISED OFFICER AND SPECIAL DISTRICT REVENUE OFFICER, (LAND ACQUISITION)
|
April 16, 2018 |
|
P PURUSOTHAMAN Vs. STATE REP BY INSPECTOR OF POLICE
|
February 12, 2018 |
|
P R JAYABALAN Vs. TAMIL NADU ELECTRICITY BOARD
|
June 11, 2018 |
|
P R KAVITHA Vs. SUPERINTENDENT OF POLICE
|
March 22, 2018 |
|
P R NIRMALA Vs. SECRETARY
|
February 6, 2018 |
|
P R SATHIYAPRIYA Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
June 25, 2018 |
|
P RADHAKRISHNAN Vs. CHENNIMALAI GOUNDER (DIED)
|
October 3, 2018 |
|
P RAGUPATHI Vs. A SUBASRI
|
August 23, 2018 |
|
P RAJAMOHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 28, 2018 |
|
P RAJANGAM Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
October 22, 2018 |
|
P RAJENDIRAN Vs. MANAGING DIRECTOR TAMIL NADU STATE GOVERNMENT TRANSPORT CORPORATION LTD
|
August 20, 2018 |
|
P RAJENDRAN Vs. STATE
|
August 10, 2018 |
|
P RAJESWARI Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VPM) LIMITED
|
April 11, 2018 |
|
P RAJI Vs. SECRETARY BAR COUNCIL OF TAMILNADU & PUDUCHERRY
|
July 23, 2018 |
|
P RAMAKRISHNAN Vs. SUB COLLECTOR
|
February 14, 2018 |
|
P RAMAMOORTHY Vs. ASSISTANT DIRECTOR OF TOWN PANCHAYAT, TRICHY DISTRICT, TRICHY
|
February 9, 2018 |
|
P RAMANATHAN Vs. STATE OF TAMIL NADU
|
March 13, 2018 |
|
P RAMASAMY S/O PONNUSAMY Vs. V S SANKARALINGAM
|
September 5, 2018 |
|
P RAMESH Vs. STATE REPRESENTED BY INSPECTOR OF POLICE CBI
|
September 20, 2018 |
|
P RAMU @ TAMAMOORTHY, REPRESENTED BY GENERAL POWER OF ATTORNEY, AGENT, P SETHU MADHAVAN Vs. K A LIYAGATH ALI
|
July 2, 2018 |
|
P RATHAMANI W/O GO POOPATHI Vs. SECRETARY
|
December 12, 2018 |
|
P RAVEENDRAN Vs. JAWAHARLAL INSTITUTE OF POSTGRADUATE MEDICAL EDUCATION & RESEARCH, REP BY ITS DIRECTOR
|
July 4, 2018 |
|
P RAVI KUMAR Vs. STATE REPRESENTED BY ITS HOME SECRETARY TO GOVERNMENT OF TAMIL NADU
|
September 25, 2018 |
|
P RAVICHANDRAN Vs. STATE OF TAMIL NADU
|
March 23, 2018 |
|
P S BASKAR Vs. STATE REP BY
|
January 31, 2018 |
|
P S BHAARATHI Vs. SCM PUBLISHER
|
August 24, 2018 |
|
P S DURAIKANNU Vs. GOVERNMENT OF TAMIL NADU
|
April 11, 2018 |
|
P S INNASI SESURAJ Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
|
April 2, 2018 |
|
P S K FINANCE AND CHIT FUNDS LIMITED Vs. B UMA ALI
|
July 10, 2018 |
|
P S KAMALANATHAN S/O SAMBASIVAM Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT
|
February 14, 2018 |
|
P S SEKAR Vs. S GOWRI
|
March 5, 2018 |
|
P S ULAGARATCHAGAN Vs. KANAGAVELPANDI
|
October 31, 2018 |
|
P SAKTHIVEL Vs. SECRETARY TO GOVERNMENT,COMMERCIAL TAX & REGISTRATION DEPARTMENT
|
July 9, 2018 |
|
P SANDIL BAI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT SECRETARIAT, CHENNAI
|
April 18, 2018 |
|
P SARASWATHI Vs. STATE REP BY SUB INSPECTOR OF POLICE, GUDALUR SOUTH POLICE STATION, THENI DISTRICT
|
May 24, 2018 |
|
P SAROJINI Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT
|
August 13, 2018 |
|
P SASIKALA DEVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
|
March 5, 2018 |
|
P SATHISH Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 27, 2018 |
|
P SATHISH KUMAR Vs. K SUMATHI
|
February 14, 2018 |
|
P SEETHALAKSHMI Vs. JOINT COMMISSIONER
|
February 7, 2018 |
|
P SEKAR Vs. G SATHIYASEELAN
|
February 14, 2018 |
|
P SEKAR @ KRISHNAMURTHY Vs. STATE
|
March 14, 2018 |
|
P SELVAKUMAR Vs. K BALASUBRAMANI
|
August 28, 2018 |
|
P SELVAM Vs. VENKATESWARA TRADERS
|
January 3, 2018 |
|
P SELVARAJ Vs. R GOPAL
|
November 23, 2018 |
|
P SELVARAJAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION, MUNICIPAL ADMINISTRATION DEPARTMENT
|
February 13, 2018 |
|
P SENGODAN Vs. N V S RAMACHANDRAN
|
February 22, 2018 |
|
P SENTHIL Vs. STATE BY INSPECTOR OF POLICE, SETHUBAVACHATHIRAM POLICE STATION
|
April 28, 2018 |
|
P SENTHIL KUMAR Vs. STATE OF TAMIL NADU
|
February 9, 2018 |
|
P SHABEER AHAMED Vs. TOWER VISION INDIA LTD
|
March 20, 2018 |
|
P SHAFEEQ AHMED Vs. STATE BANK OF INDIA
|
September 12, 2018 |
|
P SHANTHILAL Vs. N JANAKIRAMAN
|
January 30, 2018 |
|
P SHREE SURYA (MINOR) REP BY P SATHVIKA Vs. J SELVI
|
April 16, 2018 |
|
P SIVA SHANMUGAM Vs. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT HIGHWAYS AND MINOR PORTS DEPARTMENT CHENNAI
|
June 26, 2018 |
|
P SIVAJI POOSARI Vs. JOINT COMMISSIONER, TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENT (ADMIN) DEPARTMENT
|
February 28, 2018 |
|
P SIVAKUMAR Vs. AGRICULTURE PRODUCTION COMM
|
January 19, 2018 |
|
P SOUNDARRAJAN Vs. INSPECTOR OF POLICE
|
September 14, 2018 |
|
P SOWMYAA Vs. SECRETARY TAMIL NADU HEALTH AND FAMILY WELFARE DEPARTMENT
|
April 11, 2018 |
|
P SRINIVASAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD
|
March 22, 2018 |
|
P SRINIVASAN Vs. INSPECTOR OF POLICE, DENKANIKOTTAI POLICE STATION
|
July 17, 2018 |
|
P SUBRAMANI Vs. STATE BY INSPECTOR OF POLICE
|
June 22, 2018 |
|
P SUBRAMANIAN Vs. TAMIL NADU ELECTRICITY BOARD
|
March 21, 2018 |
|
P SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
July 27, 2018 |
|
P SUBRAMANIYA REDDY (DIED) Vs. SUMATHI
|
August 31, 2018 |
|
P SUMATHI Vs. R PREMA KRISHNA KUMAR
|
April 13, 2018 |
|
P SUNDARALINGAM Vs. A GOPAL
|
October 26, 2018 |
|
P SUNDARAVADIVEL Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
|
August 28, 2018 |
|
P SUNDARRAJ Vs. BABY AMMAL
|
January 9, 2018 |
|
P SUSEELA Vs. GOVERNMENT OF TAMIL NADU
|
April 12, 2018 |
|
P SWAMINATHAN Vs. OFFICER COMMANDING
|
October 3, 2018 |
|
P TAMILARASI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES(HOUSING)
|
September 20, 2018 |
|
P THANGA PIRATTY Vs. T MAHARAJAN
|
August 27, 2018 |
|
P THANGAMANI Vs. PRINCIPAL ACCOUNTANT GENERAL
|
September 24, 2018 |
|
P THANGAPPAN Vs. S JESU RAJ
|
August 31, 2018 |
|
P THANGASWAMY (DIED) Vs. SANDHANA VINAYAGAR DEVASTHANAM
|
September 28, 2018 |
|
P THANGAVEL Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT
|
July 9, 2018 |
|
P THANGAVEL Vs. VENKATESAN
|
April 25, 2018 |
|
P THIRUMOORTHY Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU
|
March 7, 2018 |
|
P UDHAYA SURIYAN Vs. KUMAR @ HOME GUARD KUMAR
|
August 2, 2018 |
|
P USHA RANI Vs. M THIRUNAVUKARASU
|
February 9, 2018 |
|
P UTHIRAPATHI Vs. DIRECTOR GENERAL OF POLICE
|
October 5, 2018 |
|
P V CHANDRASEKAR Vs. VALLINAYAGAM (DIED)
|
September 11, 2018 |
|
P V PARASURAMAN (DIED) Vs. RAVICHANDRAN @ MURUGAN
|
September 12, 2018 |
|
P V VISWANATHAN Vs. K RADHALAKSHMI
|
July 31, 2018 |
|
P VASANTHA Vs. K S KUMAR
|
October 12, 2018 |
|
P VASANTHA Vs. DISTRICT COLLECTOR
|
April 25, 2018 |
|
P VASANTHI Vs. J SARAVANAN
|
July 6, 2018 |
|
P VEERA BHAARATHI Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
|
September 7, 2018 |
|
P VEERACHAMY Vs. COMMISSIONER MADURAI CORPORATION
|
February 15, 2018 |
|
P VELKUMAR Vs. V SUBBAIAH @ P V SUBBAIAH
|
July 4, 2018 |
|
P VELUSAMY Vs. P RAJKUMAR
|
October 29, 2018 |
|
P VENKATA RAO Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, FORT ST GEORGE, CHENNAI
|
July 9, 2018 |
|
P VENKATASUBRAMANIAN Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED
|
July 2, 2018 |
|
P VENKATESWARLU Vs. INSPECTOR OF POLICE CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BUREAU CHENNAI
|
February 6, 2018 |
|
P VENUGOPAL Vs. COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION
|
April 10, 2018 |
|
P VETRIVEL Vs. P DHANABAL
|
October 25, 2018 |
|
P VICTORIA HEBZI KASTHURI BAI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (TIRUNELVELI) LIMITED
|
April 16, 2018 |
|
P VISUVASAM Vs. R NAGESWARAN
|
January 23, 2018 |
|
P YEASU Vs. SECRETARY TO GOVERNMENT OF TAMILNADU, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
April 12, 2018 |
|
P YUVARAJ Vs. A SAKTHIVEL
|
February 16, 2018 |
|
P ZAINUDDIN Vs. SATHISH KUMAR
|
July 12, 2018 |
|
P. ADAIKALAM Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI AND OTHERS
|
July 10, 2018 |
|
P. ADHIMOOLAM AND OTHER Vs. STATE BY THE INSPECTOR OF POLICE
|
January 2, 2018 |
|
P. AJEETH AND OTHERS Vs. COMMISSIONER OF INCOME TAX
|
January 5, 2018 |
|
P. ALAGURAJA Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU (EDUCATION) ST. GEORGE FORT
|
February 7, 2018 |
|
P. ALOYSIUS DURAIRAJ Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER, KANCHEEPURAM DISTRICT AND OTHER
|
July 11, 2018 |
|
P. AMARNATH Vs. C. PACHAIYAPPAN (DECEASED) AND OTHERS
|
February 21, 2018 |
|
P. ANBALAGAN AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
|
June 25, 2018 |
|
P. ANBUSELVAM Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
April 24, 2018 |
|
P. ANTHONY MUTHU Vs. M. SARASWATHI
|
March 27, 2018 |
|
P. ANVAR SATHIK Vs. THE STATE AND OTHERS
|
June 18, 2018 |
|
P. ARASAKUMARAN Vs. SUB REGISTRAR, OFFICE OF THE SUB
|
March 12, 2018 |
|
P. ARTHANARI Vs. THE DISTRICT COLLECTOR, DHARMAPURI, DHARMAPURI DISTRICT
|
June 21, 2018 |
|
P. ARUNACHALAM Vs. THE SECRETARY, R.K. SREE RANGAMMAL KALVI NILAYAM, HIGHER SECONDARY SCHOOL AND OTHERS
|
June 8, 2018 |
|
P. AYYASAMY Vs. DISTRICT COLLECTOR
|
November 2, 2018 |
|
P. BABU Vs. THE DIRECTOR OF SCHOOL EDUCATION, CHENNAI
|
January 25, 2018 |
|
P. BALAMMAL AND OTHERS Vs. R. ELUMALAI AND OTHERS
|
June 19, 2018 |
|
P. BALASUBRAMANIAM Vs. SUB REGISTRAR NO.II, THE OFFICE OF SUB REGISTRAR
|
January 10, 2018 |
|
P. BALASUBRAMANIYAN Vs. THE REGISTRAR (JUDICIAL)
|
February 9, 2018 |
|
P. CHELLAMUTHU Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHERS
|
July 2, 2018 |
|
P. CHIINARAO Vs. A.R. SRIKANTH
|
March 20, 2018 |
|
P. CHINNASAMY Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHER
|
April 25, 2018 |
|
P. CHUKKAMMA AND OTHERS Vs. THE UNION OF INDIA OWNING SOUTHERN RAILWAY
|
January 4, 2018 |
|
P. DEIVENDRAN AND OTHERS Vs. TAMILNADU ELECTRICITY BOARD AND OTHERS
|
January 10, 2018 |
|
P. DEVADHAS Vs. M/S.INDUSLAND BANK LIMITED AND OTHERS
|
July 18, 2018 |
|
P. DHANAPAL Vs. THE DISTRICT COLLECTOR AND ORS.
|
January 2, 2018 |
|
P. DINESH Vs. DISTRICT COLLECTOR AND OTHERS
|
January 3, 2018 |
|
P. DIVYA Vs. THE CHIEF IMMIGRATION OFFICER AND ORS.
|
July 19, 2018 |
|
P. DURAISAMY Vs. STATE AND OTHERS
|
September 6, 2018 |
|
P. ESWARAN Vs. INSPECTOR OF POLICE, PERAIYUR POLICE STATION
|
April 4, 2018 |
|
P. GANAPATHY AND ORS. Vs. MR. C. VIJAYARAJKUMAR
|
July 17, 2018 |
|
P. GANDHIMATHI Vs. DIRECTOR OF SOCIAL WELFARE AND OTHER
|
June 28, 2018 |
|
P. GANESAN Vs. THE PASSPORT OFFICER, REGIONAL PASSPORT OFFICE
|
August 27, 2018 |
|
P. GAYATHRI DEVI Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND OTHERS
|
March 14, 2018 |
|
P. GOPALAKRISHNAN Vs. DISTRICT COLLECTOR AND ANR.
|
February 23, 2018 |
|
P. GOVINDARAJ Vs. THE DISTRICT COLLECTOR, COLLECTORATE
|
February 14, 2018 |
|
P. GUNASEELAN Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 11, 2018 |
|
P. ISSAC SAMRAJ Vs. MINISTRY OF LABOUR & EMPLOYMENT
|
January 11, 2018 |
|
P. JANCY CLARA Vs. STATE OF TAMIL NADU AND OTHERS
|
June 29, 2018 |
|
P. JAYABARATHY AND OTHERS Vs. DISTRICT COLLECTOR DINDIGUL AND OTHERS
|
March 14, 2018 |
|
P. JEYAKUMAR Vs. PRINCIPAL SECRETARY/MEMBER SECRETARY AND OTHERS
|
June 28, 2018 |
|
P. KALAICHELVI Vs. STATE OF TAMILNADU
|
June 8, 2018 |
|
P. KANNAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT AND OTHER
|
April 28, 2018 |
|
P. KANTHIYA @ KARTHICK Vs. STATE OF TAMIL NADU
|
February 9, 2018 |
|
P. KARUPPASAMY Vs. THE DIRECTOR GENERAL OF POLICE MYLAPORE, CHENNAI
|
June 4, 2018 |
|
P. KARUPPASAMY Vs. THE SUPERINTENDANT OF POLICE, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR AND ANOTHER
|
June 20, 2018 |
|
P. KASTHURI BAI Vs. STATE OF TAMIL NADU AND OTHERS
|
April 17, 2018 |
|
P. KESAVAN Vs. THE DISTRICT COLLECTOR, COLLECTORATE, SALEM DISTRICT AND OTHERS
|
June 18, 2018 |
|
P. KRISHNAMOORTHI Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
|
July 12, 2018 |
|
P. KRISHNAMOORTHY Vs. RAMAN
|
June 12, 2018 |
|
P. KRISHNAN Vs. S. SELVAM
|
October 23, 2018 |
|
P. KUMUDAM Vs. THE BRANCH OFFICER AND ANOTHERS
|
July 2, 2018 |
|
P. LAKHMI Vs. K. HARI
|
March 27, 2018 |
|
P. LAKSHMANAN (DECEASED) AND OTHERS Vs. KAMALASARASWATHI AND OTHERS
|
June 8, 2018 |
|
P. LAKSHMI Vs. STATE OF TAMIL NADU, REP. BY THE PRINCIPAL SECRETARY TO GOVERNMENT AND ORS.
|
January 18, 2018 |
|
P. LALITHA Vs. PUSHPA DEVI
|
April 25, 2018 |
|
P. LATHA Vs. THE SUPERINTENDENT OF POLICE, MADURAI SUPERINTENDENT OF POLICE OFFICE, SURVEYOR COLONY, AZHAGARKOIL ROAD, MADURAI
|
January 25, 2018 |
|
P. LEELA Vs. THE PRINCIPAL SECRETARY OF GOVERNMENT AND OTHERS
|
June 29, 2018 |
|
P. LEKSHMI Vs. REGISTRAR GENERAL, MADRAS HIGH COURT AND OTHER
|
February 23, 2018 |
|
P. LOKANAYAKI Vs. S. VENKATESAN
|
November 26, 2018 |
|
P. MADURAI VEERAN Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 31, 2018 |
|
P. MANIKANDAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 3, 2018 |
|
P. MANIMEGALAI Vs. SECRETARY TO GOVERNMENT, REVENUE (SERVICES
|
June 25, 2018 |
|
P. MANOHARAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT AND OTHERS
|
July 17, 2018 |
|
P. MARIMUTHU Vs. UNION OF INDIA AND ORS.
|
July 27, 2018 |
|
P. MARIMUTHU Vs. SUPERINTENDENT OF POLICE, THOOTHUKDI AND OTHER
|
April 25, 2018 |
|
P. MATHIAZHAGAN Vs. T.M.M.T.N.U. DHANUSH RAJAVEL
|
June 4, 2018 |
|
P. MEENMOZHI Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 27, 2018 |
|
P. MOHANAPRIYA AND OTHERS Vs. SECRETARY, DENTAL COUNCIL OF INDIA AND OTHERS
|
July 27, 2018 |
|
P. MOHANRAJ Vs. TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD AND OTHERS
|
July 12, 2018 |
|
P. MOKKAIAH Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR AND ANR.
|
April 4, 2018 |
|
P. MUNUSAMY Vs. K. PERUMAYEE
|
February 21, 2018 |
|
P. MURGESAN Vs. PRESIDING OFFICER
|
February 15, 2018 |
|
P. MURUGESAN Vs. K. MANIAN AND OTHERS
|
July 12, 2018 |
|
P. MUTHU Vs. THE DISTRICT REVENUE OFFICER AND OTHERS
|
July 2, 2018 |
|
P. MUTHU PERIASAMY Vs. GOVERNMENT OF TAMILNADU AND OTHERS
|
August 5, 2018 |
|
P. MUTHUKUMARAN AND OTHERS Vs. THE INSPECTOR OF POLICE B4 SEWAPET POLICE STATION
|
June 6, 2018 |
|
P. MUTHUMANICKAM Vs. THE INSPECTOR OF POLICE, NACHIYARPURAM POLICE STATION, SIVAGANGAI DISTRICT.
|
April 17, 2018 |
|
P. MUTHUPANDI Vs. LICENSING AUTHORITY
|
July 26, 2018 |
|
P. MUTHURAJA Vs. INSPECTOR OF POLICE, KOODAL PUDHUR LAW AND ORDER SECTION
|
April 11, 2018 |
|
P. MUTHUSELVI Vs. R. ELENDEVAN CHANDRAN JEYABALA
|
June 13, 2018 |
|
P. NAGENTHIRAN Vs. COMMISSIONER
|
January 17, 2018 |
|
P. NATARAJAN Vs. INSPECTOR OF POLICE, KALLIKUDI POLICE STATION, MADURAI DISTRICT
|
April 5, 2018 |
|
P. NATARAJAN Vs. MEMBER
|
March 12, 2018 |
|
P. NAVEEN CHAKRAVARTHY Vs. ANDHRA BANK REP. BY ITS BRANCH MANAGER & AUTHORISED OFFICER AND ORS.
|
January 4, 2018 |
|
P. NIRMAL NESAKUMAR Vs. THIRU. HANS RAJ VERMA, I.A.S., SECRETARY TO GOVERNMENT AND OTHERS
|
February 15, 2018 |
|
P. PALANI Vs. INSPECTOR OF POLICE TRAFFIC INVESTIGATING WING BALUCHETTYCHATRAM POLICE STATION AND ANOTHER
|
March 16, 2018 |
|
P. PALANIAPPAN AND OTHER Vs. THE STATE OF TAMIL NADU
|
January 10, 2018 |
|
P. PALANIVEL Vs. COMMANDANT CISF UNIT, DEPARTMENT OF ATOMIC ENERGY (DAE) AND OTHERS
|
February 1, 2018 |
|
P. PARAMASAMY Vs. INSPECTOR OF POLICE
|
July 10, 2018 |
|
P. PARAMASIVAM Vs. STATE REP BY ITS THE SUPERINTENDENT OF POLICE, THENI, THENI DISTRICT AND OTHER
|
June 27, 2018 |
|
P. PARTHIBAN Vs. S. RAJASEELAN AND ANOTHER
|
February 1, 2018 |
|
P. PEER YASEEF Vs. SECRETARY TO GOVERNMENT AND OTHERS
|
April 10, 2018 |
|
P. PONPANDIAN AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 26, 2018 |
|
P. POOPIRATI AND ORS. Vs. M/S. SUZLAND GUJARAT WIND PARK LTD.
|
June 13, 2018 |
|
P. PREMA Vs. U. SURESH KUMAR
|
April 12, 2018 |
|
P. PRERNA P. JAIN Vs. DIRECTOR, NATIONAL ELIGIBILITY
|
June 29, 2018 |
|
P. RADHAKRISHNAN Vs. DISTRICT COLLECTOR, SALEM AND OTHERS
|
June 11, 2018 |
|
P. RAGHAVAN Vs. GOPALAKRISNAN
|
November 12, 2018 |
|
P. RAJAGOPALAN (DECEASED) AND OTHERS Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
|
January 12, 2018 |
|
P. RAJAMANI Vs. THE CHAIRMAN AND MANAGING DIRECTOR, MDS SECRETARIAT, INDIAN BANK AND OTHERS
|
April 5, 2018 |
|
P. RAJASEKAR Vs. SUPERINTENDANT OF POLICE, TUTICORIN DISTRICT AND OTHERS
|
June 13, 2018 |
|
P. RAJASEKARAN Vs. N. MANIVANNA SUPERINTENDENT OF POLICE
|
January 18, 2018 |
|
P. RAJENDRAN Vs. THE CHIEF MANAGER & AUTHORISED OFFICER, BANK OF INDIA AND OTHER
|
June 12, 2018 |
|
P. RAJENDRAN Vs. SPECIAL OFFICER, PALLAVARAYANPATTI PANCHAYAT AND OTHERS
|
April 13, 2018 |
|
P. RAJKUMAR & ORS. Vs. THE STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, CHENNAI
|
January 22, 2018 |
|
P. RAMACHANDRAN Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT & ORS.
|
June 13, 2018 |
|
P. RAMACHANDRAN Vs. MANAGING DIRECTOR, PONDICHERRY ROAD TRANSPORT CORPORATION
|
July 2, 2018 |
|
P. RAMANI AND OTHERS Vs. S.K. SADASIVAM
|
March 5, 2018 |
|
P. RAMASUBBU AND OTHERS Vs. TAHSILDAR CUM TALUK ELECTION OFFICER
|
February 13, 2018 |
|
P. RAMESH & ORS. Vs. DISTRICT COLLECTOR & ORS.
|
March 15, 2018 |
|
P. RAMESH @ MANICKAM Vs. M. RAMALINGAM
|
June 5, 2018 |
|
P. RANGASAMY Vs. THE DISTRICT COLLECTOR, COLLECTORATE COMPLEX AND ANOTHER
|
June 20, 2018 |
|
P. RAVI Vs. ASSISTANT DIVISIONAL ENGINEER AND OTHERS
|
June 14, 2018 |
|
P. RAVI AND OTHER Vs. THE STATE OF TAMIL NADU AND OTHER
|
June 19, 2018 |
|
P. RAVICHANDRAN Vs. STATE OF TAMIL NADU AND OTHERS
|
January 17, 2018 |
|
P. REVATHY Vs. INDIRA GANDHI MEDICAL COLLEGE AND RESEARCH INSTITUTE, (GOVERNMENT OF PUDUCHERRY INSTITUTION)
|
June 7, 2018 |
|
P. SAKTHIVEL Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
July 11, 2018 |
|
P. SAKUNTHALA Vs. M/S. ALLWEEN DYE CHEM REGISTERED PARTNERSHIP FIRM BY ITS PARTNER N. V. KANDASAMY
|
March 1, 2018 |
|
P. SANKAR Vs. THE HOME SECRETARY
|
February 7, 2018 |
|
P. SARATHAMBAL Vs. SECRETARY TO GOVERNMENT
|
July 19, 2018 |
|
P. SASHIKUMAR Vs. AUTHORISED OFFICER, STATE BANK OF INDIA AND OTHERS
|
March 9, 2018 |
|
P. SATHIYABAMA Vs. A. VIGNESH
|
June 21, 2018 |
|
P. SATHYA PRIYA Vs. S.T.S. PRASAD
|
March 1, 2018 |
|
P. SEENIVASAN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND OTHER
|
December 13, 2018 |
|
P. SEKAR Vs. SRINIVASAL NAIDU
|
January 29, 2018 |
|
P. SELVAKUMAR Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LIMITED AND OTHERS
|
June 27, 2018 |
|
P. SELVARAJ Vs. BLOCK DEVELOPMENT OFFICER (KI.VOO) AND OTHER
|
July 3, 2018 |
|
P. SELVARAJ Vs. COMMISSIONER OF LAND REFORMS, CHEPAUK AND OTHERS
|
March 19, 2018 |
|
P. SELVARAJAN Vs. COMMISSIONER, DIRECTORATE OF TOWN AND COUNTRY PLANNING AND OTHERS
|
January 24, 2018 |
|
P. SENGOTTUVEL Vs. THE DISTRICT COLLECTOR ERODE AND OTHER
|
April 3, 2018 |
|
P. SENGUTTUVAN Vs. THE AUTHORISED OFFICER/CHIEF MANAGER, THE KARUR VYSYA BANK LTD.
|
June 4, 2018 |
|
P. SENTHIL KUMAR Vs. STATE OF TAMIL NADU AND OTHERS
|
February 9, 2018 |
|
P. SHAKTHI Vs. R. SARAVANAN
|
April 2, 2018 |
|
P. SHANMUGAM Vs. STATE OF TAMIL NADU AND ORS.
|
April 25, 2018 |
|
P. SHANTHI Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 12, 2018 |
|
P. SHANTHI Vs. THE DIRECTOR OF ELEMENTARY EDUCATION, DPI CAMPUS AND OTHERS
|
July 25, 2018 |
|
P. SHARON NIVEDITA Vs. CHAIRPERSON, CENTRAL BOARD OF SECONDARY EDUCATION (CBSE) AND OTHERS
|
April 28, 2018 |
|
P. SIVAGAMI AND OTHERS Vs. PAPPATHIAMMAL AND OTHERS
|
February 20, 2018 |
|
P. SIVARAMAN Vs. THE SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND OTHERS
|
June 6, 2018 |
|
P. SUBBRAAYALU Vs. THE DIRECTOR OF LOCAL FUND AUDIT, IV FLOOR, KURALAGAM, CHENNAI 600108 AND OTHERS
|
January 4, 2018 |
|
P. SUBRAMANIAN AND OTHERS Vs. DISTRICT COLLECTOR, TIRUNELVELI AND OTHERS
|
February 12, 2018 |
|
P. SUGANTHI AND OTHER Vs. THE GOVERNMENT OF TAMIL NADU AND OTHERS
|
July 12, 2018 |
|
P. SUNDARAMOORTHY Vs. THE SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND ORS.
|
June 11, 2018 |
|
P. SUNDARAMURTHY Vs. PRESIDING OFFICER, LABOUR COURT, TRICHY AND OTHERS
|
June 4, 2018 |
|
P. SURESH Vs. THE DIRECTOR OF PUBLIC LIBRARIES
|
February 8, 2018 |
|
P. SUSEELA Vs. S.R. KRISHNASAMY
|
March 20, 2018 |
|
P. SWAMINATHAN AND OTHERS Vs. THE STATE
|
June 25, 2018 |
|
P. THANABAL Vs. THE MANAGING DIRECTOR, STATE TRANSPORT CORPORATION LTD.
|
June 27, 2018 |
|
P. THANGARAJ Vs. DISTRICT COLLECTOR & ORS.
|
March 13, 2018 |
|
P. THANGARAJU Vs. INCOME TAX OFFICER AND OTHER
|
September 3, 2018 |
|
P. THENMOZHI Vs. TAMIL NADU HOUSING BOARD AND OTHERS
|
February 14, 2018 |
|
P. UDHAYAKUMAR AND OTHERS Vs. COMMISSIONER, SALEM CITY MUNICIPAL CORPORATION AND OTHERS
|
April 18, 2018 |
|
P. UMADEVI Vs. SUB REGISTRAR, CHINNADHARAPURAM SUB REGISTRAR OFFICE
|
January 17, 2018 |
|
P. VEERANGAN Vs. STATE OF TAMIL NADU AND OTHERS
|
February 26, 2018 |
|
P. VENKITASUBRAMANIYAN Vs. INSPECTOR OF POLICE, VEMBAKKOTTAI POLICE STATION
|
April 2, 2018 |
|
P. VETRIVEL Vs. P. DHANABAL
|
June 14, 2018 |
|
P. VIJAYA Vs. STATE OF TAMIL NADU AND OTHERS
|
June 11, 2018 |
|
P. VIJAYAKUMARI Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD
|
November 23, 2018 |
|
P. VIJAYAN Vs. THE SUPERINTENDANT OF POLICE AND OTHERS
|
July 19, 2018 |
|
P. VILLAYATHAM Vs. SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT AND OTHERS
|
July 17, 2018 |
|
P. VINCENT KOIL RAJA Vs. THE DISTRICT COLLECTOR AND OTHERS
|
August 28, 2018 |
|
P. VISWANATHAN Vs. THE DISTRICT COLLECTOR AND OTHERS
|
January 8, 2018 |
|
P.A. JEEVANATHAN Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AND ORS.
|
December 14, 2018 |
|
P.A.S.P. JEYAVEL Vs. R. JEYAVEERAN AND ORS.
|
June 28, 2018 |
|
P.ABDUL RAZAK Vs. STATE
|
November 27, 2018 |
|
P.C. MURUGEASAN Vs. S. PRABHAKARAN
|
January 30, 2018 |
|
P.DHANAPALAN Vs. MANAGING DIRECTOR, HTL LTD., GST ROAD, CHENNAI 600 032 & ORS.
|
April 23, 2018 |
|
P.DONDHALA TIRUPPAMMA Vs. GOVERNMENT OF TAMIL NADU
|
November 2, 2018 |
|
P.GANESAN Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 4, 2018 |
|
P.GANGADEVI Vs. STATE OF TAMILNADU AND OTHER
|
September 17, 2018 |
|
P.J. JOHNY AND OTHERS Vs. DIRECTOR OF HORTICULTURE, CHENNAI AND OTHERS
|
February 26, 2018 |
|
P.K. ANDRU AND ANR. Vs. MANIKOTH POOLERI VANAJAKSHI AND OTHERS
|
February 14, 2018 |
|
P.KALIAMOORTHY Vs. DISTRICT COLLECTOR NAGAPATTINAM, NAGAPATTINAM DISTRICT. AND OTHERS
|
August 20, 2018 |
|
P.KAMALAKANNAN Vs. B.SARANYA DEVI
|
January 22, 2018 |
|
P.KANDASAMY Vs. INSPECTOR OF POLICE
|
January 5, 2018 |
|
P.KANNIYAPPAN Vs. REGISTRAR GENERAL AND OTHERS
|
July 16, 2018 |
|
P.KARUPPASAMY Vs. JOINT TRANSPORT COMMISSIONER AND OTHERS
|
August 16, 2018 |
|
P.KARUPPAYA Vs. SUPERINTENDANT OF POLICE & ORS.
|
April 5, 2018 |
|
P.L. JAYARAJ Vs. STATE
|
November 12, 2018 |
|
P.L. KARUPPAIAH Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 31, 2018 |
|
P.L. RAMAIA THEVAR Vs. INSPECTOR OF POLICE, POOLANKURICHI POLICE STATION, SIVAGANGAI DISTRICT AND OTHERS
|
June 22, 2018 |
|
P.LAKSHMANAN Vs. THE SUPERINTENDENT OF POLICE
|
February 12, 2018 |
|
P.LOGANATHAN Vs. DISTRICT COLLECTOR
|
December 10, 2018 |
|
P.M. ELAVARASAN Vs. MRS. A. SUJATHA AND OTHERS
|
March 19, 2018 |
|
P.M. NARASIMMAN Vs. INSPECTOR OF POLICE
|
March 13, 2018 |
|
P.M. RECREATION CLUB MADATHUKULAM Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 27, 2018 |
|
P.M. TAMIL MANDHAN Vs. SUPERINTENDENT OF POLICE, OFFICE OF THE SUPERINTENDENT OF POLICE AND OTHERS
|
April 26, 2018 |
|
P.MANIKANDAN Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 6, 2018 |
|
P.MARIMUTHU Vs. CHIEF ENGINEER
|
December 13, 2018 |
|
P.MUTHULAKSHMI Vs. A.SARAVANA VAIRAVA SUNDAR
|
January 29, 2018 |
|
P.NANDHA KUMAR Vs. R.AJANTA
|
February 7, 2018 |
|
P.P. MATHEW Vs. THE CENTRAL BANK OF INDIA AND OTHERS
|
August 27, 2018 |
|
P.P.R. VISWANATHAN AND ANOTHER Vs. INDUMATHI AND OTHERS
|
January 10, 2018 |
|
P.PALANIAMMAL Vs. COMMISSIONER
|
December 27, 2018 |
|
P.R. JAYABALAN Vs. TAMIL NADU ELECTRICITY BOARD AND OTHERS
|
June 11, 2018 |
|
P.R. MURTHY AND OTHERS Vs. REGISTRAR OF COMPANIES, STOCK EXCHANGE BUILDING
|
June 24, 2018 |
|
P.R. RADHAKRISHNAN Vs. P. MUTHUMUNIYANDI AND OTHERS
|
February 26, 2018 |
|
P.R. SUNDARAMOORTHY Vs. SECRETARY (HIGHWAYS DEPARTMENT) AND OTHERS
|
January 19, 2018 |
|
P.R.K. BHASKARAN Vs. ZAHIR HUSSAIN
|
February 5, 2018 |
|
P.RAMESH Vs. STATE
|
March 27, 2018 |
|
P.S. ARAVAMUDHAN AND OTHERS Vs. REVENUE DIVISIONAL OFFICER, MADURANDHAGAM AND OTHERS
|
February 22, 2018 |
|
P.S. MANI Vs. THE COMMISSIONER MADURAI CORPORATION MADURAI
|
February 12, 2018 |
|
P.S. SANKARANARAYANAN AND OTHER Vs. THE UNION OF INDIA AND OTHERS
|
August 27, 2018 |
|
P.S. SEBAN AND OTHERS Vs. THE DISTRICT FOREST OFFICER AND OTHERS
|
January 3, 2018 |
|
P.S. THIRUNAVUKKARASU Vs. R. HARIKRISHNAN AND ANR.
|
February 20, 2018 |
|
P.S.M. ENTERPRISES Vs. THE AUTHORISED OFFICER INTERNATIONAL ASSET RECONSTRUCTION COMPANY PVT LTD NO. 2
|
January 10, 2018 |
|
P.S.T.S. CHARITIES Vs. DISTRICT COLLECTOR
|
January 23, 2018 |
|
P.SANKARKUMAR Vs. INSPECTOR OF POLICE
|
April 4, 2018 |
|
P.SENTHIL KUMAR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-5
|
December 18, 2018 |
|
P.SHANMUGAM Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, (SALEM) LTD. & ORS.
|
July 16, 2018 |
|
P.SHANMUGAM Vs. THE DIRECTOR OF SCHOOL EDUCATION
|
December 17, 2018 |
|
P.SIVARAJ Vs. SUB
|
April 4, 2018 |
|
P.SURYAKUMAR Vs. STATE OF TAMILNADU
|
December 10, 2018 |
|
P.T. DAKSHINAMOORTHY AND ORS. Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
September 28, 2018 |
|
P.TINESH ALAGU Vs. THE INSPECTOR OF POLICE
|
January 4, 2018 |
|
P.U. KUTTI @ MEYYANNAN Vs. THE COMMISSIONER OF POLICE AND OTHER
|
August 3, 2018 |
|
P.V. SHAJI Vs. COLLECTOR OF NILGIRIS DISTRICT AND OTHERS
|
April 4, 2018 |
|
P.V. SUMESH KUMAR AND OTHERS Vs. KOTAK MAHINDRA BANK LTD.
|
July 16, 2018 |
|
P.VEERAPANDI Vs. INSPECTOR OF POLICE
|
April 3, 2018 |
|
PACHAIAMMAL Vs. DEPUTY COMMISSIONER
|
April 6, 2018 |
|
PACHAIAPPA CHETTIAR Vs. MUTHUKRISHNA NAIDU
|
February 7, 2018 |
|
PACHAIYAMMAL Vs. SECRETARY TO GOVERNMENT AND ANOTHER
|
January 29, 2018 |
|
PACHAIYAPPA NATTAR Vs. SUPERINTENDENT OF POLICE
|
January 5, 2018 |
|
PACHAMAL Vs. STATE INSPECTOR OF POLICE
|
September 27, 2018 |
|
PACHAMUTHU Vs. KRISHNAMURTHI
|
October 23, 2018 |
|
PACKIAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 12, 2018 |
|
PACKIAMMAL AND OTHERS Vs. THAIYANAYAKI AMMAL AND OTHERS
|
February 12, 2018 |
|
PADALEESWARAR DHEVASTHANAM THROUGH ITS EXECUTIVE OFFICER,THIRUPPAPULIYUR, CUDDALORE Vs. BALA VELAYUTHAM
|
July 20, 2018 |
|
PADMA Vs. STATE
|
August 29, 2018 |
|
PADMA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
July 27, 2018 |
|
PADMA Vs. SECRETARY TO GOVERNMENT
|
March 28, 2018 |
|
PADMA Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
|
February 28, 2018 |
|
PADMA Vs. JAYA
|
March 2, 2018 |
|
PADMA PRIYA Vs. RAJESHWARAN
|
April 4, 2018 |
|
PADMA SRINIVASAN Vs. SUNDARAVADANAM
|
September 14, 2018 |
|
PADMA VATHYAMMAL (DECEASED) Vs. KRISHNAVENI AMMAL (DECEASED)
|
December 7, 2018 |
|
PADMAADEVI SUGARS LIMITED Vs. PAHARPUR COOLING TOWERS LTD
|
August 3, 2018 |
|
PADMAJA RAMACHANDRAN Vs. THE STATE
|
July 18, 2018 |
|
PADMANABHA PILLAI Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT, NAGERCOIL
|
July 24, 2018 |
|
PADMANABHAN Vs. RAJENDRAN
|
March 14, 2018 |
|
PADMANABHAN Vs. I M KARTHIKEYAN
|
August 14, 2018 |
|
PADMAPRIYA Vs. STATE REP BY INSPECTOR OF POLICE
|
April 3, 2018 |
|
PADMAVATHI Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF INDIA
|
October 12, 2018 |
|
PADMAVATHI Vs. RAMALAKSHMI
|
March 7, 2018 |
|
PADMAVATHI AMMAL Vs. NATARAJAN
|
July 9, 2018 |
|
PADMINI Vs. MAYAVARAM CHITS CORPORATION LIMITED REP MANAGING DIRECTOR
|
January 5, 2018 |
|
PADMINI Vs. STATE OF TAMIL NADU AND OTHERS
|
January 29, 2018 |
|
PADMINI BALAKRISHNAN Vs. MADRAS PURASAWALKAM HINDU JANAPAKARA SASWATHA NIDHI LIMITED
|
September 25, 2018 |
|
PAGUTHTHARIVU Vs. DISTRICT COLLECTOR, KARUR DISTRICT AND OTHERS
|
February 15, 2018 |
|
PAKIATHAI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 5, 2018 |
|
PAKIATHAI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
|
February 5, 2018 |
|
PALANI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE,MANGALAMEDU POLICE STATION
|
June 23, 2018 |
|
PALANI Vs. RAJAVEL
|
September 20, 2018 |
|
PALANI Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
August 7, 2018 |
|
PALANI Vs. STATE
|
March 15, 2018 |
|
PALANI Vs. SARAVANAN
|
January 19, 2018 |
|
PALANI Vs. COMMISSIONER, VILLUPURAM MUNICIPALITY
|
April 28, 2018 |
|
PALANI Vs. STATE
|
July 26, 2018 |
|
PALANI ANDAVAR TEMPLE TRUST REPRESENTED BY ITS MANAGING TRUSTEE Vs. RAMANI REALTORS PRIVATE LIMITED REPRESENTED BY ITS EXECUTIVE DIRECTOR V SUBRAMANIAM
|
February 15, 2018 |
|
PALANI GOUNDER Vs. MARAYAL
|
August 3, 2018 |
|
PALANI KUMAR Vs. STATE REPRESENTED BY, INSPECTOR OF POLICE
|
June 6, 2018 |
|
PALANI TOWN MUSLIM DHARMA PARIPALANA SANGA WAKF, REPRESENTED BY ITS VICE PRESIDENT Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
May 10, 2018 |
|
PALANI TOWN MUSLIM DHARMA PARIPALANA SANGAM WAQF Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
|
July 20, 2018 |
|
PALANI VILLAGE VAIYAPURI KANMOI PASANAM KARIPATHAU PARAVU Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS DISTRICT COLLECTOR
|
July 18, 2018 |
|
PALANIAMMAL Vs. STATE REP BY SUPERINTENDENT OF POLICE
|
January 12, 2018 |
|
PALANIAMMAL Vs. RAMALAKSHMI
|
July 5, 2018 |
|
PALANIAMMAL Vs. STATE REP BY INSPECTOR OF POLICE
|
September 12, 2018 |
|
PALANIAMMAL Vs. THIRU M KANAGASUBRAMANIAM
|
October 9, 2018 |
|
PALANIAMMAL Vs. RAMATHAL
|
August 9, 2018 |
|
PALANIAMMAL Vs. K S CHIDAMBARAM
|
January 29, 2018 |
|
PALANIAMMAL Vs. SUKUMAR
|
February 22, 2018 |
|
PALANIAPPAN Vs. IDOL VEERESWARASWAMY AND IDOL MARIAMMAN
|
September 19, 2018 |
|
PALANIAPPAN Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT, PUDUKKOTTAI AND ANOTHER
|
July 6, 2018 |
|
PALANIAPPAN Vs. REVENUE DIVISIONAL OFFICER
|
August 20, 2018 |
|
PALANICHAMY Vs. STATE OF TAMIL NADU AND OTHERS
|
June 21, 2018 |
|
PALANICHAMY Vs. MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION MADURAI DIVISION-5 LTD
|
August 29, 2018 |
|
PALANICHAMY Vs. SUPERINTENDENT OF POLICE
|
June 22, 2018 |
|
PALANIKUMAR Vs. THE STATE
|
February 22, 2018 |
|
PALANIMUTHU Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE AND ANOTHER
|
June 20, 2018 |
|
PALANINATHAN Vs. STATE OF TAMIL NADU
|
April 3, 2018 |
|
PALANISAMY Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY
|
February 14, 2018 |
|
PALANISAMY Vs. S KANDASAMY
|
April 27, 2018 |
|
PALANISAMY Vs. SUBRAMANIAM
|
March 26, 2018 |
|
PALANISAMY Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 14, 2018 |
|
PALANISAMY Vs. ATHIYAPPAN
|
October 4, 2018 |
|
PALANISAMY Vs. STATE REP BY INSPECTOR OF POLICE
|
April 4, 2018 |
|
PALANISAMY Vs. MARAPPAN
|
July 16, 2018 |
|
PALANISAMY AND OTHERS Vs. STATE
|
August 27, 2018 |
|
PALANISAMY GOUNDER Vs. DEPUTY SUPERINTENDENT
|
January 2, 2018 |
|
PALANISAMY S/O CHITTAN Vs. STATE BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, SOORAMANGALAM POLICE STATION
|
July 24, 2018 |
|
PALANIVEL Vs. PACKIRISAMY
|
April 28, 2018 |
|
PALANIVEL Vs. THE STATE
|
October 22, 2018 |
|
PALANIVEL @ VELUSAMY Vs. STATE REP BY INSPECTOR OF POLICE
|
August 10, 2018 |
|
PALANIVEL AND OTHERS Vs. MANAMOHAN AND OTHERS
|
January 23, 2018 |
|
PALANIVEL MUDALIAR Vs. RENGANATHAN
|
August 27, 2018 |
|
PALANIVEL THIYAGARAJAN Vs. STATE OF TAMIL NADU
|
August 14, 2018 |
|
PALANIVELAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 6, 2018 |
|
PALANIYAMMAL Vs. STATE OF TAMIL NADU AND OTHERS
|
February 21, 2018 |
|
PALANIYANDI S/O AANDI Vs. PALANISAMY
|
April 27, 2018 |
|
PALANIYAPPAN Vs. INSPECTOR OF POLICE, KEERAMANGALAM POLICE STATION AND OTHERS
|
April 17, 2018 |
|
PALANIYAPPAN Vs. VISWANATHAN
|
January 17, 2018 |
|
PALGHAT PERMANENT FUND LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
September 10, 2018 |
|
PALLADAM HI-TECH WEAVING PARK, REPRESENTED BY ITS ADMINISTRATIVE OFFICER M S MURALI, TIRUPUR DISTRICT Vs. STATE OF TAMIL NADU
|
November 30, 2018 |
|
PALLAVARAJHA Vs. PRINCIPAL COMMISSIONER OF INCOME-TAX-VI
|
September 26, 2018 |
|
PALLIPALAYAM SPINNERS (P) LTD , THROUGH ITS MANAGING DIRECTOR Vs. YESUVADIAN ANBALAGAN
|
July 11, 2018 |
|
PALSAMY Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT AND OTHER
|
April 25, 2018 |
|
PALSAMY THEVAR Vs. DIRECTOR OF RURAL DEVELOPMENT, PANAGAL BUILDINGS
|
January 17, 2018 |
|
PANCH BEER Vs. UNDER SECRETARY TO GOVERNMENT OF INDIA AND OTHERS
|
February 26, 2018 |
|
PANCHAVARNAM AND OTHERS Vs. MUTHURULAYEE AND OTHERS
|
July 5, 2018 |
|
PANDARINATHAN Vs. RAMASAMY
|
October 5, 2018 |
|
PANDI Vs. STATE, THROUGH INSPECTOR OF POLICE TIRUPPUR RURAL POLICE STATION, TIRUPPUR DISTRICT
|
August 2, 2018 |
|
PANDI Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT AND OTHERS
|
July 13, 2018 |
|
PANDI Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 27, 2018 |
|
PANDI Vs. INSPECTOR OF POLICE
|
April 3, 2018 |
|
PANDI Vs. STATE REP BY INSPECTOR OF POLICE
|
August 16, 2018 |
|
PANDI (DIED) Vs. VASANTHI
|
March 28, 2018 |
|
PANDI @ ICE PANDI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 24, 2018 |
|
PANDI @ PANDI ALAGU Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU AND OTHERS
|
April 19, 2018 |
|
PANDIAMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
April 9, 2018 |
|
PANDIAMMAL AND OTHERS Vs. T. JEGATHEESAN
|
June 19, 2018 |
|
PANDIAN Vs. SIVAMURUGAN CHIT FUNDS PVT LTD
|
July 10, 2018 |
|
PANDIAN Vs. STATE
|
October 23, 2018 |
|
PANDIAN Vs. THE SUPERINTENDENT OF POLICE AND OTHER
|
August 3, 2018 |
|
PANDIAN Vs. MADHANMOHAN
|
January 10, 2018 |
|
PANDIARAJ AND OTHERS Vs. INSPECTOR OF POLICE
|
March 15, 2018 |
|
PANDIMA DEVI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT AND ANOTHER
|
February 23, 2018 |
|
PANDITHURAI Vs. DISTRICT COLLECTOR, MADURAI DISTRICT AND OTHERS
|
March 15, 2018 |
|
PANDIYAN Vs. P VARADHA NAICKER
|
July 23, 2018 |
|
PANDIYARAJAN Vs. STATE REPRESENTED BY ITS INSPECTOR OF POLICE CANTONMENT POLICE STATION TRICHY CITY
|
January 5, 2018 |
|
PANEERSELVAM Vs. THIYAGARAJAN
|
March 12, 2018 |
|
PANIMALAR POLYTECHNIC COLLEGE Vs. STATE OF TAMIL NADU
|
June 20, 2018 |
|
PANNEER Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 18, 2018 |
|
PANNEER Vs. ANJALAI (DECEASED)
|
September 17, 2018 |
|
PANNEER @ PANNEER SELVAM Vs. STATE BY INSPECTOR OF POLICE
|
August 28, 2018 |
|
PANNEERSELVAM Vs. STATE OF TAMILNADU
|
January 22, 2018 |
|
PAPPAMAL (DECEASED) Vs. S GOKULAN
|
March 9, 2018 |
|
PAPPAMMAL Vs. MAYANDI @ MOOKAMAYAN
|
October 10, 2018 |
|
PAPPAYEE Vs. R SAMINATHAN
|
June 20, 2018 |
|
PAPPU @ GNANASEKARAN Vs. STATE REP BY INSPECTOR OF POLICE
|
July 9, 2018 |
|
PARAMAGURU Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR AND OTHERS
|
January 23, 2018 |
|
PARAMAGURU Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
|
July 18, 2018 |
|
PARAMASIVAM Vs. STATE BY, INSPECTOR OF POLICE, CBI/ACB/CHENNAI
|
July 19, 2018 |
|
PARAMASIVAM Vs. STATE BY INSPECTOR OF POLICE
|
July 5, 2018 |
|
PARAMASIVAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
July 13, 2018 |
|
PARAMASIVAM AND OTHERS Vs. SOUNDARARAJAN
|
April 19, 2018 |
|
PARAMASIVAN Vs. P MANOKARAN
|
October 5, 2018 |
|
PARAMASIVAN Vs. MURUGESAN
|
March 9, 2018 |
|
PARAMESHWARAN Vs. THE SUPERINTENDENT OF POLICE, MADURAI AND OTHERS
|
June 8, 2018 |
|
PARAMESWARAN PILLAI Vs. V S RAVI
|
June 5, 2018 |
|
PARAMESWARI Vs. MIDAS GOLDEN DISTILLERIES PVT LTD
|
March 2, 2018 |
|
PARANJOTHI Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT AND OTHERS
|
July 13, 2018 |
|
PARANJOTHI Vs. NATARAJAN
|
July 13, 2018 |
|
PARASMAL SAREMAL JAIN Vs. MANILAL H JAIN
|
September 11, 2018 |
|
PARASUMAL AND ORS. Vs. THE COMMISSIONER, CORPORATION OF COIMBATORE AND ORS.
|
June 25, 2018 |
|
PARASURAMA VAIDYANATHAN Vs. STATE OF TAMIL NADU
|
February 15, 2018 |
|
PARASURAMAN Vs. SUMATHI
|
August 6, 2018 |
|
PARENTS STUDENTS WELFARE ASSOCIATION REPRESENTED BY ITS SECRETARY Vs. GENERAL SECRETARY ASAN MEMORIAL ASSOCIATION
|
March 28, 2018 |
|
PARIMALA Vs. STATE BANK OF INDIA ARASARADI BRANCH
|
August 21, 2018 |
|
PARIMALA MUTHU Vs. THE COMMISSIONER, VILLUPURAM MUNICIPALITY AND OTHERS
|
June 7, 2018 |
|
PARIMELALAGAN Vs. ASSISTANT ENGINEER SUB STATION
|
February 22, 2018 |
|
PARITHA Vs. PRABAKARAN
|
April 18, 2018 |
|
PARSN MEDICINAL PLANTS PVT LTD LTD Vs. INDIAN BANK
|
December 21, 2018 |
|
PARTHASARATHI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 28, 2018 |
|
PARTHASARATHY Vs. STATE
|
July 27, 2018 |
|
PARTHIBAN Vs. VIJAYA & ORS.
|
February 7, 2018 |
|
PARTHIBAN Vs. STATE REP. BY INSPECTOR OF POLICE BALLUCHETTY CHATRAM POLICE STATION
|
December 17, 2018 |
|
PARTHIBAN Vs. RAMASAMY
|
July 30, 2018 |
|
PARVATHI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 4, 2018 |
|
PARVATHI Vs. DISTRICT COLLECTOR, TRICHY DISTRICT
|
September 12, 2018 |
|
PARVATHI Vs. GOWRI AMMAL
|
November 22, 2018 |
|
PARVATHY Vs. LAKSHMI
|
January 3, 2018 |
|
PASTOR AMBROSE Vs. EDWARD DANIEL CHANDRASEKAR
|
April 16, 2018 |
|
PASTOR D.V. ISSAC TIMOTH Vs. INSPECTOR OF POLICE, CITY CRIME BRANCH, TIRUCHIRAPPALLI CITY
|
September 4, 2018 |
|
PASUMPON MUTHAIAH Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
August 24, 2018 |
|
PAT SPIN INDIA LTD Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
October 1, 2018 |
|
PATCHARUT PUNSAKON Vs. STATE REP BY INTELLIGENCE OFFICER, CUSTOMS HOUSE, RAJAJI SALAI, CHENNAI
|
February 9, 2018 |
|
PATRIC KINGSLEY IRUTHAYARAJ Vs. VENARTIUS ANTO
|
November 29, 2018 |
|
PATRICKS ANGLO INDIAN HIGHER SECONDARY SCHOOL Vs. JECINTHA VIJAYAKUMAR
|
July 26, 2018 |
|
PATTAYEEAMMAL Vs. PERUMAL AND OTHERS
|
January 22, 2018 |
|
PATTU Vs. THILAGAVATHY
|
August 27, 2018 |
|
PATTUKOTTAI POLYTECHNIC SOCIETY Vs. PRINCIPAL SECRETARY GOVERNMENT OF TAMILNADU DEPARTMENT OF HIGHER EDUCATION
|
October 3, 2018 |
|
PATTUSAMY GOUNDER (DIED) Vs. ELUMALAI GOUNDER
|
July 3, 2018 |
|
PAUL SUNDARAM Vs. THAYNESMARRY @ THAYNES
|
September 25, 2018 |
|
PAUNTHAI Vs. INSPECTOR OF POLICE
|
August 28, 2018 |
|
PAVANI. P. JAIN AND OTHERS Vs. CORPORATION OF CHENNAI AND OTHER
|
February 8, 2018 |
|
PAVITHRA Vs. STATE REP BY SECRETARY TO GOVERNMENT
|
September 10, 2018 |
|
PAVITRAA GRAPHICS LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED
|
July 10, 2018 |
|
PAVUNAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 6, 2018 |
|
PAZHA NEDUMARAN Vs. STATE
|
November 14, 2018 |
|
PAZHANI Vs. VALLIAMMAL
|
September 27, 2018 |
|
PEARLITE LINERS PVT , LTD Vs. CONTROLLER OF STORES, SOUTHERN RAILWAY
|
August 6, 2018 |
|
PEER MOHAMMED Vs. SUB REGISTRAR, THIRUPPUVANAM SUB REGISTRAR OFFICE AND OTHERS
|
June 7, 2018 |
|
PENNINGTON COMMITTEE (REGD) REP BY ITS SECRETARY Vs. COMMISSIONER, SRIVILLIPUTHUR MUNICIPALITY
|
July 5, 2018 |
|
PENTECOSTAL EVANGELICAL TRUST Vs. NAR SESAMMAL
|
March 28, 2018 |
|
PERAN Vs. M RAMASAMY
|
October 5, 2018 |
|
PERFINT HEALTHCARE PVT LTD Vs. CALIFORNIA INSTITUTE OF COMPUTER
|
July 10, 2018 |
|
PERIA SEKKADU GIRAMA NARPANI MEMBAADU PODHU NALA SANGAM BY ITS PRESIDENT S. MANOHARAN Vs. SELVAM AND OTHERS
|
February 9, 2018 |
|
PERIAMMAL Vs. GOPAL
|
January 25, 2018 |
|
PERIANNAN Vs. KUMARAN
|
June 4, 2018 |
|
PERIASAMY Vs. ANJALAM
|
August 30, 2018 |
|
PERIASAMY Vs. STATE THROUGH SUB INSPECTOR OF POLICE
|
July 17, 2018 |
|
PERIATHAL Vs. GOMATHI
|
September 17, 2018 |
|
PERIYA KARPOORAMPATTI SWARNA JEYANTHI THITTA KALLUDAIPORE NALA SANGAM Vs. SECRETARY TO GOVERNMENT
|
January 10, 2018 |
|
PERIYAMMAL Vs. ANGAIYA PANDITHAR
|
May 4, 2018 |
|
PERIYANAYAKI AMMAN MATRICULATION SCHOOL Vs. THE DIRECTOR OF MATRICULATION SCHOOLS
|
January 19, 2018 |
|
PERIYANNA GOUNDER Vs. RAMASAMY (DIED)
|
April 27, 2018 |
|
PERIYAR UNIVERSITY Vs. D. GAYATHRI AND OTHERS
|
April 27, 2018 |
|
PERIYASAMY AND OTHERS Vs. STATE REP. BY INSPECTOR OF POLICE, KARIMANGALAM POLICE STATION, DHARMAPURI
|
January 10, 2018 |
|
PERIYASAMY GOUNDER Vs. SADASIVAM
|
July 16, 2018 |
|
PERIYASAMY KONAR Vs. SUPERINTENDENT OF POLICE
|
July 26, 2018 |
|
PERIYASUPPATHAL Vs. CHINNASUPPATHAL (DECEASED)
|
April 27, 2018 |
|
PERUMAL Vs. RAMASAMY (DECEASED)
|
April 12, 2018 |
|
PERUMAL Vs. THAMBIKALAN
|
April 18, 2018 |
|
PERUMAL Vs. KUTRALINGAM
|
March 28, 2018 |
|
PERUMAL Vs. RAJI GOUNDER
|
August 29, 2018 |
|
PERUMAL @ PERIYA GOUNDER Vs. P K PALANIAPPAN
|
March 7, 2018 |
|
PERUMAL SERVAI Vs. R SUBRAMANI
|
January 9, 2018 |
|
PERUNARKILLI SARASUWATHI ARI GOVINDAN Vs. THE REGIONAL PASSPORT OFFICER
|
July 23, 2018 |
|
PETCHIAMMAL Vs. TAHSILDHAR, TAHSILDHAR OFFICE, SANKARANKOIL, THIRUNEVELI DISTRICT
|
February 2, 2018 |
|
PETCHIAMMAL (DIED) Vs. KARUPAYEE AMMAL
|
October 23, 2018 |
|
PETCHIKUTTY Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHER
|
June 22, 2018 |
|
PETCHIMUTHU Vs. MARIAMMAL
|
September 17, 2018 |
|
PETCHIYAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
July 26, 2018 |
|
PETER SELVADURAI AND OTHERS Vs. REVENUE INSPECTOR KARIPATTY
|
April 28, 2018 |
|
PETROLEUM EMPLOYEES UNION Vs. MANAGEMENT OF OIL &
|
January 29, 2018 |
|
PHILIP AROCKIYA RAJ Vs. COMMISSIONER, DEPARTMENT OF SOCIAL DEFENCE
|
April 13, 2018 |
|
PHOENIX ARC PRIVATE LIMITED Vs. ASST PROVIDENT FUND COMMISSIONER & RECOVERY OFFICER
|
April 28, 2018 |
|
PHOENIX ARC PRIVATE LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER AND ORS
|
April 4, 2018 |
|
PICHAIMUTHU Vs. RASU
|
October 22, 2018 |
|
PICHAIPILLAI Vs. SIVASAMI PADAYATCHI
|
June 29, 2018 |
|
PILLAPPAN @ RAVIKUMAR Vs. STATE
|
April 18, 2018 |
|
PILOT KARTHICK @ KARTHICK Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 28, 2018 |
|
PINNATHEVAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND ORS.
|
July 3, 2018 |
|
PITCHAIAMMAL Vs. STATE OF TAMIL NADU
|
March 26, 2018 |
|
PITCHAIKARAN @ AYYANAR Vs. MUNIAMMAL
|
September 24, 2018 |
|
PITCHAIMUTHU Vs. STATE OF TAMIL NADU AND OTHERS
|
June 20, 2018 |
|
PITCHAMUTHU Vs. PANNEERSELVAM
|
October 23, 2018 |
|
PKPN SPINNING MILLS(P) LTD Vs. JOINT COMMISSIONER, OFFICE OF COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2018 |
|
PL. PALANICHAMY Vs. INSPECTOR OF POLICE, KARAIYUR POLICE STATION
|
April 2, 2018 |
|
PL. RAMAIAH Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT AND OTHERS
|
June 1, 2018 |
|
PLANTATION LABOUR ASSOCIATION Vs. HAZIABAI (DECEASED) & ORS.
|
July 18, 2018 |
|
PNP POLYTEX PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS (REFUNDS)
|
April 4, 2018 |
|
PODDAR PHARMACEUTICALS PVT LTD Vs. STATE REPRESENTED BY DRUGS INSPECTOR ARANTHANGI RANGE
|
September 20, 2018 |
|
POLARIS CONSULTING AND SERVICES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 23, 2018 |
|
POLYTOUGH TUBES LIMITED REPRESENTED BY R RANGARATHNAM Vs. SAVARIKALAI (ALIAS) SAVARIMUTHU
|
July 18, 2018 |
|
PON RAJENDRAN Vs. J R MANIKANDAN
|
February 21, 2018 |
|
PON. MURUGESAN Vs. STATE OF TAMIL NADU
|
March 28, 2018 |
|
PONDICHERRY INSTITUTE OF MEDICAL SCIENCES REPRESENTED BY ITS CHAIRMAN K JACOB Vs. GOVERNMENT OF INDIA REPRESENTED BY ITS UNDER SECRETARY
|
August 28, 2018 |
|
PONDICHERRY STATE BADMINTON (SHUTTLE) ASSOCIATION Vs. SENIOR SUPERINTENDENT OF POLICE (L & O), PUDUCHERRY
|
March 13, 2018 |
|
PONMUDI Vs. NEELAKANDAN
|
August 24, 2018 |
|
PONNAMMAL AND OTHERS Vs. CHINNAPONNU AND OTHERS
|
March 13, 2018 |
|
PONNAYAL @ DHANAMANI Vs. S P ARUMUGHAM
|
April 17, 2018 |
|
PONNAYEE Vs. STATE
|
January 19, 2018 |
|
PONNNAPPAN Vs. BALAKRISHNAN
|
August 30, 2018 |
|
PONNURAJ Vs. SECRETARY TO REVENUE DEPARTMENT, CHENNAI & OTHERS
|
January 5, 2018 |
|
PONNUSAMY Vs. JOINT COMMISSIONER, TAMIL NADU HINDU RELIGIOUS CHARITABLE ENDOWMENT BOARD
|
March 27, 2018 |
|
PONNUSAMY AND OTHERS Vs. JAYAMANI AND ANOTHER
|
January 2, 2018 |
|
PONTHI ALIAS PRADEEPKUMAR Vs. STATE OF TAMIL NADU AND OTHERS
|
June 27, 2018 |
|
POOCHI SERVAI (DIED) Vs. RAJENDARAN
|
December 3, 2018 |
|
POOMALAI Vs. STATE
|
March 1, 2018 |
|
POOMALAI Vs. DISTRICT COLLECTOR &
|
February 1, 2018 |
|
POOMANI Vs. KANNAPPAN
|
October 8, 2018 |
|
POOMANI Vs. STATE REP BY INSPECTOR OF POLICE
|
August 30, 2018 |
|
POONGODI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT
|
March 16, 2018 |
|
POONGODI Vs. NATARAJAN
|
September 19, 2018 |
|
POONKODI Vs. STATE OF TAMIL NADU AND OTHERS
|
January 19, 2018 |
|
POORANI Vs. K GOVINDARAJU
|
February 2, 2018 |
|
POOVANDHARAJ Vs. CHAIRMAN
|
November 2, 2018 |
|
POOVARASAN Vs. MUNUSAMY KOUNDER
|
January 30, 2018 |
|
POOVATHAL Vs. DURAISWAMI GOUNDER
|
January 3, 2018 |
|
POOVENDAN Vs. STATE REP BY SUB-INSPECTOR OF POLICE
|
October 8, 2018 |
|
PORKALAISELVI AND ORS. Vs. R.M.S. VASANTHA AND ORS.
|
March 6, 2018 |
|
PORKODI Vs. SATHISH
|
July 4, 2018 |
|
PORKOMUTHUSAMY Vs. THE PASSPORT OFFICER
|
July 20, 2018 |
|
POTHYS, REP BY ITS MANAGING PARTNER MR S RAMESH Vs. PRINCIPAL CHIEF COMMISSIONER, GOODS AND SERVICES TAX ACT NUNGAMBAKKAM, CHENNAI
|
July 18, 2018 |
|
POTTIAMMAL (DIED) Vs. K SRIDHAR
|
July 19, 2018 |
|
POUNDASS AND OTHERS Vs. M/S. LUCKY ASSOCIATES
|
February 6, 2018 |
|
PPS ENVIRO POWER PVT LTD Vs. STATE BANK OF INDIA
|
January 17, 2018 |
|
PR THANGARAJ DAVID Vs. GLORY
|
March 28, 2018 |
|
PRABAKAR Vs. STATE OF TAMIL NADU AND OTHERS
|
June 29, 2018 |
|
PRABAKARAN @ PRABHU Vs. STATE OF TAMIL NADU
|
February 2, 2018 |
|
PRABHA MANDOT Vs. STATE OF TAMIL NADU
|
October 24, 2018 |
|
PRABHAKARAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 12, 2018 |
|
PRABHAKARAN Vs. SECRETARY TO GOVERNMENT
|
January 8, 2018 |
|
PRABHAKARAN Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT, PUDUKKOTTAI AND ANOTHER
|
April 23, 2018 |
|
PRABHU Vs. STATE REP BY INSPECTOR OF POLICE
|
June 5, 2018 |
|
PRABHU Vs. G GANESAN
|
July 19, 2018 |
|
PRABHU Vs. STATE REP BY INSPECTOR OF POLICE
|
March 1, 2018 |
|
PRABU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 13, 2018 |
|
PRADEEP Vs. STATE OF TAMIL NADU AND OTHER
|
March 22, 2018 |
|
PRADEEP Vs. STATE REP BY INSPECTOR OF POLICE
|
January 10, 2018 |
|
PRADEEP CHOLAYIL Vs. KARNATAKA SOAPS AND DETERGENT LIMITED
|
October 4, 2018 |
|
PRADEEP D. KOTHARI Vs. THE ASSISTANT DIRECTOR
|
February 19, 2018 |
|
PRAKASH Vs. SUDHA
|
March 13, 2018 |
|
PRAKASH Vs. STATE REP BY, INSPECTOR OF POLICE
|
March 15, 2018 |
|
PRAKASH Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
July 30, 2018 |
|
PRAKASH Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 22, 2018 |
|
PRAKASH Vs. DEEPAK KUMAR
|
November 26, 2018 |
|
PRAKASH Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
October 23, 2018 |
|
PRAKASH D JAIN Vs. MADRAS KIRANA MERCHANTS ASSOCIATION
|
July 16, 2018 |
|
PRAKASH FINANCE, REP BY ITS POWER OF ATTORNEY, PRAKASH CHAND Vs. R BABU
|
August 21, 2018 |
|
PRAKASHCHAND JANGRA (DECEASED) AND OTHERS Vs. RAGHUPATHY (DECEASED) AND OTHERS
|
September 10, 2018 |
|
PRANAV EXPORTS Vs. DEPUTY DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE
|
January 17, 2018 |
|
PRASANNA PARKAVI Vs. SECRETARY, HEALTH DEPARTMENT, GOVT. OF PUDUCHERRY AND OTHERS
|
April 17, 2018 |
|
PRASANNA VENKATACHALAM Vs. AKKAMMA
|
June 18, 2018 |
|
PRASANTH @ ARUNPANDI Vs. STATE THROUGH DEPUTY SUPERINTENDENT OF POLICE
|
October 5, 2018 |
|
PRASHANTH Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND OTHERS
|
February 15, 2018 |
|
PRATHABA K. GOVINDARAJ NAICKER Vs. JOINT COMMISSIONER, H.R. & C.E. AND OTHERS
|
January 24, 2018 |
|
PRAVEEN Vs. STATE OF TAMIL NADU AND OTHERS
|
January 17, 2018 |
|
PRAVEEN Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT & ORS.
|
March 9, 2018 |
|
PRAVEEN KUMAR RAJASEKAR Vs. A KAMALAPRIYA @ LAKSHMI SREE
|
June 20, 2018 |
|
PRAVEENKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE, PERIYAKULAM
|
July 4, 2018 |
|
PRAVEENKUMAR @ SEENU Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 7, 2018 |
|
PRECISION EQUIPMENTS CHENNAI PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
May 3, 2018 |
|
PREETHA Vs. K. MAHENDRAN
|
June 4, 2018 |
|
PREETHA Vs. RAJU CHETTIAR
|
February 26, 2018 |
|
PREETHI KITCHEN APPLIANCES PVT LTD Vs. BAGHYAA HOME APPLIANCES ELECTRONICS &
|
March 1, 2018 |
|
PREM BEHL Vs. RENDINGTON (INDIA) LTD
|
July 25, 2018 |
|
PREMA Vs. THE DIRECTOR OF SCHOOL EDUCATION
|
February 7, 2018 |
|
PREMA Vs. STATE, REP BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
June 6, 2018 |
|
PREMA RAMKUMAR Vs. RATHINASABAPATHY
|
November 19, 2018 |
|
PREMA SURYANARAYANAN Vs. S. VENKATARAMAN
|
March 21, 2018 |
|
PREMALATHA Vs. SECRETARY TO GOVERNMENT
|
February 15, 2018 |
|
PREMIER GARMENTS PROCESSING Vs. DIVISIONAL RAILWAY MANAGER
|
October 11, 2018 |
|
PREMIER MARINE PRODUCTS Vs. APPELLATE AUTHORITY
|
December 6, 2018 |
|
PREMIER MILLS PVT. LTD. Vs. CHAIRMAN
|
July 13, 2018 |
|
PREMKUMAR Vs. A.PUSHPAM
|
March 27, 2018 |
|
PREMKUMAR THANGADURAI Vs. STATE
|
January 11, 2018 |
|
PREMSAI CHUNDUR Vs. NARENDRA PROPERTIES LTD , REP BY ITS DIRECTOR CHIRAG MAHER
|
March 13, 2018 |
|
PRESIDENT NATIONAL HORTICULTURAL RESEARCH & DEVELOPMENT FOUNDATION Vs. P MURUGESAN
|
September 7, 2018 |
|
PRESIDENT, HANSA ABHINAV FLAT OWNERS ASSOCIATION Vs. COMMISSIONER, CORPORATION OF CHENNAI AND OTHERS
|
February 20, 2018 |
|
PRESIDENT, M.D.105, DINDIGUL AIDED HIGH COURT, HIGHER SECONDARY SCHOOL TEACHING & NON-TEACHING EMPLOYES CO-OPERATIVE THRIFT & CREDIT SOCIETY, DINDIGUL Vs. T.PANDI
|
October 29, 2018 |
|
PRESIDENT, PUDHUVAI KOOTHURAVU NOORPALAI THOZHILALAR SANGAM Vs. MANAGING DIRECTOR, PONDICHERRY COOPERATIVE SPINNING MILLS LTD
|
October 8, 2018 |
|
PRESIDENT, SLM HSG 75, DHARAPURAM TALUK CO-OPERATIVE HOUSING SOCIETY Vs. P BALASUBRAMANIAN
|
June 22, 2018 |
|
PRESIDIUM CONSTRUCTIONS COIMBATORE (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2018 |
|
PRIME INDUSTRIES (RAJESWARI INDUSTRIES), REPRESENTED BY ITS PARTNER, P SRINIVASAN Vs. SUB-DIVISIONAL MAGISTRATE/REVENUE DIVISIONAL OFFICER, KARUR
|
June 29, 2018 |
|
PRIME WAY ADVERTISING REPRESENTED BY ITS PARTNER K C CHANDRASEKARAN Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
June 14, 2018 |
|
PRINCE COIRS THROUGH PROPRIETOR Vs. DIRECTOR, VIGILANCE AND ANTI-CORRUPTION
|
August 1, 2018 |
|
PRINCIPAL Vs. STATE CHIEF INFORMATION COMMISSIONER
|
January 25, 2018 |
|
PRINCIPAL COMMISSIONER OF GST & CENTRAL EXCISE Vs. C KAMALAKANNAN
|
August 23, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME Vs. M P PURUSHOTHAMAN
|
August 6, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. VATSALA SANTOSH KAMAT
|
February 27, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S.SUNDARAM FASTENERS LIMITED
|
January 30, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. S-1308 AMMAPET PRIMARY
|
December 6, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. P S RAGHUPATHY
|
June 26, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX 4 Vs. MADRAS ENGINEERING INDUSTRIES PVT LTD
|
April 10, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 2 Vs. TRISHA KRISHNAN
|
June 14, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX I Vs. ESSORPE MILLS LTD
|
February 20, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, MAHATMA GANDHI ROAD Vs. SANTECH SOLUTIONS PVT LTD LLOYDS ROAD, ROYAPETTAH
|
July 17, 2018 |
|
PRINCIPAL SECRETARY & COMMISSIONER OF TREASURIES & ACCOUNTS Vs. Z IBRAHIM
|
August 13, 2018 |
|
PRINCIPAL SECRETARY AND COMMISSIONER OF REVENUE ADMINISTRATION Vs. SECRETARY TO GOVERNMENT REVENUE AND DISASTER MANAGEMENT DEPARTMENT
|
August 16, 2018 |
|
PRINCIPAL SECRETARY TO GOVERNMENT Vs. DR. I.K.S. VIGNESH
|
January 18, 2018 |
|
PRINCIPAL SECRETARY TO GOVERNMENT Vs. B.SURESH
|
December 4, 2018 |
|
PRINCIPAL SECRETARY TO GOVERNMENT Vs. A. BARAKAT ALIKHAN AND OTHERS
|
February 22, 2018 |
|
PRINCIPAL SECRETARY TO GOVERNMENT Vs. M NATARAJAN
|
March 21, 2018 |
|
PRINCIPAL SECRETARY TO GOVERNMENT Vs. P PRAVIN
|
May 17, 2018 |
|
PRINCIPAL SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT Vs. M DHANALAKSHMI
|
July 13, 2018 |
|
PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC WORKS (E1) DEPARTMENT Vs. A P JAYAPRAKASH
|
June 12, 2018 |
|
PRINCIPAL SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, CHENNAI Vs. C AYYANAN
|
July 16, 2018 |
|
PRINCIPAL SECRETARY TO GOVT, REVENUE DEPARTMENT Vs. T SURYANARAYANAN
|
April 12, 2018 |
|
PRINCIPAL SECRETARY, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT Vs. K V S KUMAR
|
March 26, 2018 |
|
PRINICIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT Vs. K THANGAVEL
|
June 11, 2018 |
|
PRITHIVIRAJ Vs. R. VENKATESAN AND OTHERS
|
January 5, 2018 |
|
PRITHIVIRAJAN Vs. THOLKAPPIYAN
|
November 19, 2018 |
|
PRIYA Vs. INSPECTOR OF POLICE AND OTHERS
|
January 22, 2018 |
|
PRIYA KRISHNAMOORTHY Vs. N PALANISAMY
|
January 31, 2018 |
|
PRIYA POLY BAGS Vs. ASSISTANT COMMISSIONER (CT)
|
July 23, 2018 |
|
PRIYADHARSINI Vs. BATHMANABAN
|
April 9, 2018 |
|
PRIYANATH MISRA Vs. ADDITIONAL SUPERINTENDENT OF POLICE
|
March 21, 2018 |
|
PRIYANGA @ LOGAMBAL Vs. STATE REP. BY THE SUB-INSPECTOR OF POLICE
|
November 1, 2018 |
|
PRIYANKA ENTERPRISES, REPRESENTED BY ITS MANAGING PARTNER, T PADMANABHA REDDY Vs. JOINT COMMISSIONER OF CUSTOMS (GROUP 1)
|
April 4, 2018 |
|
PROJECT DIRECTOR Vs. RNS INFRASTRUCTURE LTD - GPL
|
February 9, 2018 |
|
PROJECT DIRECTOR, PROJECT IMPLEMENTATION UNIT, NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. K PERIYASAMY
|
April 25, 2018 |
|
PROVIDENCE HR.SEC.SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
|
March 19, 2018 |
|
PSUA NOWSATH ALI AND OTHER Vs. RASEED MYDEEN
|
June 12, 2018 |
|
PTC INDIA LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND OTHERS
|
July 23, 2018 |
|
PUGALENTHI AND OTHER Vs. REVATHI AND OTHERS
|
August 1, 2018 |
|
PUJJI ALIAS IMRAN Vs. STATE OF TAMIL NADU AND OTHERS
|
June 27, 2018 |
|
PULAVAR K. VEMBU Vs. DIRECTORATE OF MATRICULATION SCHOOLS
|
September 11, 2018 |
|
PUNIRA Vs. STATE OF TAMIL NADU
|
March 21, 2018 |
|
PUNITHA Vs. STATE REP BY ITS SECRETARY TO GOVERNMENT, (HOME), PROHIBITION & EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
|
February 27, 2018 |
|
PUNITHA Vs. DISTRICT COLLECTOR AND OTHERS
|
March 12, 2018 |
|
PUNITHA Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 29, 2018 |
|
PUNITHAVALLI Vs. THE SECRETARY TO GOVERNMENT, TOURISM, CULTURE AND ENDOWMENT DEPARTMENT AND ORS.
|
June 19, 2018 |
|
PUNITHAWATHI MANIYAM AND ORS. Vs. M.V. ARULJOTHI
|
January 24, 2018 |
|
PUNJAB & SIND BANK Vs. M/S. DEWA PROPERTIES LIMITED
|
October 12, 2018 |
|
PUNJAB NATIONAL BANK Vs. K MURUGAPIRAN
|
March 28, 2018 |
|
PUNNIYAKODI Vs. RAVINDRAN
|
January 31, 2018 |
|
PUNNIYAMURTHY @ MURTHY @ MOHAN Vs. COMMISSIONER OF POLICE GREATER CHENNAI AND ANOTHER
|
February 27, 2018 |
|
PURASAWAKUM PERMANENT FUND LTD Vs. G KAMALAM
|
September 26, 2018 |
|
PURAVANKARA PROJECTS LIMITED Vs. GALAXY PROPERTIES PRIVATE LIMITED
|
February 20, 2018 |
|
PURUSHOTHAMAN Vs. SUPERINTENDENT OF POLICE SALEM DISTRICT
|
January 2, 2018 |
|
PURUSHOTHAMAN Vs. DEENADAYALAN
|
August 29, 2018 |
|
PURUVANKARA PROJECTS LIMITED Vs. RANJANI VENKATRAMAN GANESH
|
July 26, 2018 |
|
PUSHBHA Vs. MURUGANANDHAM
|
August 28, 2018 |
|
PUSHPA Vs. STATE OF TAMIL NADU
|
January 22, 2018 |
|
PUSHPA (DECEASED) AND OTHERS Vs. N. VENKATESH AND OTHERS
|
February 6, 2018 |
|
PUSHPAM Vs. RAJU THENKONDAR
|
August 7, 2018 |
|
PUSHPAM Vs. DISTRICT SUPERINTENDENT OF POLICE
|
August 29, 2018 |
|
PUSHPAMARY Vs. GRACE NESAMMAL
|
January 5, 2018 |
|
PUSHPAMMAL Vs. A DEIVENDRAN CHETTIAR
|
October 4, 2018 |
|
PUSHPAMMAL Vs. ELIZABETH
|
February 6, 2018 |
|
PUSHPARAJ Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 11, 2018 |
|
PUSHPARANI Vs. INSPECTOR OF POLICE
|
April 9, 2018 |
|
PUSHPAVALLI AND OTHERS Vs. RAMEELA AND OTHERS
|
June 27, 2018 |
|
PUSHPAVATHI Vs. SECRETARY TO GOVERNMENT
|
March 9, 2018 |
|
PUSHPAVATHI AMMAL Vs. SENDHAMARI @ MEENAKSHI
|
January 5, 2018 |
|
PUSPHPA Vs. STATE EXPRESS TRANSPORT CORPORATION LIMITED
|
August 24, 2018 |
|
PUTHIYA JANANAYAGA THOZHILALAR MUNNANI Vs. MANAGEMENT OF SUNGWOO STAMPING PVT LTD
|
October 29, 2018 |
|
PV KATHIRAVAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
January 17, 2018 |
|
QAUIDE MILLETH EDUCATIONAL AND SOCIAL TRUST Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
August 3, 2018 |
|
QDSEATAMON DESIGNS PRIVATE LIMITED Vs. P. SURESH
|
November 20, 2018 |
|
QUALITY PACKS AND PRINTS Vs. PRABHANATH
|
April 11, 2018 |
|
QUIADE MILLETH EDUCATIONAL AND SOCIAL TRUST Vs. STATE OF TAMIL NADU
|
September 3, 2018 |
|
QUINTESSENTIAL DESIGNS INDIA PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
July 6, 2018 |
|
R . K . SUNDARARAJAN Vs. ACCOUNTANT GENERAL (PENSION) NO.361
|
June 18, 2018 |
|
R . PANNEERSELVAM Vs. DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION)/ CHIEF COMMISSIONER OF INCOME TAX
|
December 10, 2018 |
|
R A PURAM CORPORATION SHOPPING COMPLEX ASSOCIATION Vs. COMMISSIONER, GREATER CHENNAI CORPORATION, RIPPON BUILDINGS
|
July 26, 2018 |
|
R ABSAR HUSSAIN Vs. SETHUKARAI NADAR
|
April 28, 2018 |
|
R AGILANDAMURTHY Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE REP BY ITS CHAIRMAN
|
January 11, 2018 |
|
R ALAGU SARAVANAN Vs. DISTRICT COLLECTOR
|
February 5, 2018 |
|
R ALEXANDER Vs. REGISTRAR GENERAL HIGH COURT
|
February 23, 2018 |
|
R AMUTHA Vs. PRINCIPAL DISTRICT JUDGE
|
August 1, 2018 |
|
R ANTONY RAJ Vs. STATE OF TAMIL NADU, INSPECTOR OF POLICE
|
October 23, 2018 |
|
R ANUSHA Vs. AGRICULTURE PRODUCTION COMMISSIONER AND SECRETARY TO GOVERNMENT
|
February 15, 2018 |
|
R ARAVINDHAN Vs. AUTHORIZED OFFICER, IDBI BANK LIMITED
|
June 6, 2018 |
|
R ARJUNAN Vs. GOVERNMENT OF TAMIL NADU
|
April 12, 2018 |
|
R ARUL Vs. STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
|
April 28, 2018 |
|
R ARUMUGAM Vs. DIRECTOR GENERAL
|
January 25, 2018 |
|
R ARUN Vs. INDSIND BANK LIMITED
|
February 9, 2018 |
|
R ARUNMOZHI Vs. REGIONAL DEPUTY REGISTRAR (HOUSING)
|
March 12, 2018 |
|
R ARVIND Vs. DEPUTY COMMISSIONER OF SERVICE TAX
|
September 7, 2018 |
|
R ASHOK KUMAR Vs. CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
January 24, 2018 |
|
R AYUBKHAN Vs. S NANTHAGOPAL
|
September 10, 2018 |
|
R AYYAM PERUMAL NADAR Vs. CHURCH OF SOUTH INDIA THOOTHUKUDI-NAZARETH DIOCESE VEMBAR, THOOTHUKUDI DISTRICT
|
June 22, 2018 |
|
R B USHA Vs. STATE REP BY INSPECTOR OF POLICE
|
February 1, 2018 |
|
R BABU Vs. COMMISSIONER OF POLICE, GREATER CHENNAI
|
February 20, 2018 |
|
R BALASUBRAMANIAN Vs. S NAMBI
|
June 5, 2018 |
|
R BALATHANDAYUTHAPANI Vs. D PREMALATHA
|
March 1, 2018 |
|
R BANUPRIYA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
June 8, 2018 |
|
R BASKARAN Vs. R SENTHAMIZH SELVI
|
January 25, 2018 |
|
R BHARANI Vs. BRANCH MANAGER, STATE BANK OF INDIA
|
January 31, 2018 |
|
R BHARATHI Vs. STATE REP BY INSPECTOR OF POLICE
|
October 22, 2018 |
|
R BHARATHI Vs. STATE REP BY INSPECTOR OF POLICE
|
August 11, 2018 |
|
R BHASKARAN Vs. G NATARAJAN
|
April 20, 2018 |
|
R CHAKRAPANI Vs. PRINCIPAL ACCOUNTANT GENERAL
|
September 24, 2018 |
|
R CHANDRA Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
|
February 5, 2018 |
|
R CHANDRA GUPTA Vs. V MEHANATHAN
|
August 21, 2018 |
|
R CHANDRAN Vs. STATE OF TAMILNADU
|
March 22, 2018 |
|
R CHANDRAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
July 27, 2018 |
|
R CHANDRASEKARAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 5, 2018 |
|
R CHELLAPANDI Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT, THENI
|
February 7, 2018 |
|
R CHINNADURAI Vs. STATE
|
May 18, 2018 |
|
R CHINNADURAI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 9, 2018 |
|
R CHINNAPPA Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
|
February 28, 2018 |
|
R CHINNASAMY Vs. A SIVASAMBU
|
January 3, 2018 |
|
R CHINNASAMY Vs. T PONNUSAMY
|
April 12, 2018 |
|
R CHINTHATHIRAI AROCKIAM SELVIN Vs. DIRECTOR, VIGILANCE AND ANTI-CORRUPTION
|
August 10, 2018 |
|
R CHITHRA Vs. TEACHERS RECRUITMENT BOARD, REP BY ITS CHAIRMAN
|
April 12, 2018 |
|
R D MANI Vs. ORIENTAL INSURANCE COMPANY LTD , PONDICHERRY
|
April 27, 2018 |
|
R D RAJESH KANNAN Vs. CHIEF REGIONAL MANAGER
|
January 23, 2018 |
|
R DAMODARAN Vs. TAMILNADU ELECTRICITY OMBUDSMAN
|
April 12, 2018 |
|
R DAMODHARAN Vs. JEYANTHI SEKAR
|
July 30, 2018 |
|
R DEVANAND Vs. RUKMANI @ MEERA
|
July 6, 2018 |
|
R DHAMODARASAMY Vs. SRIVALSA AGENCY (PETROL PUMP) REP BY SATHYA BAMA
|
October 29, 2018 |
|
R DHANAPAL Vs. N CHANDRASEKARAN
|
July 13, 2018 |
|
R DHANASEKAR Vs. STATE REP BY INSPECTOR OF POLICE
|
March 13, 2018 |
|
R DHANSEKARA PANDIAN Vs. REGISTRAR MADURAI KAMARAJ UNIVERSITY
|
March 5, 2018 |
|
R DHARANESH @ MURUGAN Vs. N PRABAVATHI @ PARAMESWARI
|
April 3, 2018 |
|
R DURAIKANNU Vs. PAPPATHI (DECEASED)
|
August 9, 2018 |
|
R ETHIRAJAMMAL Vs. Y KAVITHA
|
July 27, 2018 |
|
R FAYASHKHAN Vs. STATE REP BY INSPECTOR OF POLICE
|
September 5, 2018 |
|
R GANASEKARAN Vs. SUPERINTENDENT OF POLICE, ERODE DISTRICT, ERODE
|
February 14, 2018 |
|
R GANESH Vs. R KANCHANA
|
July 10, 2018 |
|
R GOMATHI Vs. KVJ MOHAN @ V CHANDRAMOHAN
|
August 20, 2018 |
|
R GOPAL @ GOPALAKRISHNAN Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED
|
September 26, 2018 |
|
R GOPALAKRISHNAN Vs. STATE BY INSPECTOR OF POLICE
|
September 14, 2018 |
|
R GOVINDARAJAN Vs. CHURCH OF SOUTH INDIA
|
February 15, 2018 |
|
R HARIKRISHNAN Vs. SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT
|
April 12, 2018 |
|
R HEMALATHA Vs. K MAHENDRAN
|
June 28, 2018 |
|
R HEMALATHA Vs. K MAHENDRAN
|
July 9, 2018 |
|
R INBARAJ Vs. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION
|
February 12, 2018 |
|
R INDIRANI Vs. R A SADASIVAM
|
February 6, 2018 |
|
R JACOB PON PAULRAJ Vs. JOSE JELRIS
|
August 13, 2018 |
|
R JAGAN Vs. V N RANGARAJAN
|
January 23, 2018 |
|
R JAGATHAMBAL Vs. C KAMATHCHI
|
July 17, 2018 |
|
R JAYARAMAN Vs. K GANESAN
|
November 19, 2018 |
|
R JEGATHESAN Vs. KALPANA
|
March 2, 2018 |
|
R JEYAKUMAR Vs. JUPITER AVIATION PVT
|
February 7, 2018 |
|
R JEYARAMAN Vs. CHELLADURAI
|
August 29, 2018 |
|
R K K R STEELS LTD Vs. COMMISSIONER OF CUSTOMS (EXPORT)
|
August 24, 2018 |
|
R K KRISHNAMMAL Vs. T K SUNDARAM
|
February 19, 2018 |
|
R KALIAPPAN Vs. KASTHURI
|
September 28, 2018 |
|
R KAMALANANDA Vs. SECRETARY, HOME (PRISON) DEPARTMENT, GOVERNMENT OF TAMIL NADU
|
October 5, 2018 |
|
R KANAGAVEL PANDIAN Vs. STATE GOVERNMENT OF TAMIL NADU
|
January 8, 2018 |
|
R KANGADEVI Vs. CONTROLLER OF EXAMINATIONS
|
April 10, 2018 |
|
R KANNAIYAN (DECEASED) Vs. P RAJAMANICKAM
|
March 1, 2018 |
|
R KANNAN Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION
|
March 28, 2018 |
|
R KANNAN Vs. SECRETARY, SCHOOL EDUCATION DEPARTMENT
|
February 12, 2018 |
|
R KANNUSWAMY Vs. A SWAMINATHAN
|
July 17, 2018 |
|
R KARPAGANABAN Vs. PRABA APPASAMY
|
January 30, 2018 |
|
R KARPAGANATHAN Vs. PRABHA APPASAMY
|
April 28, 2018 |
|
R KARTHIKEYAN Vs. PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT
|
April 2, 2018 |
|
R KASANIYA BEGUM W/O C RABEEK RAJA Vs. DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT CHENNAI ZONAL OFFICE
|
February 6, 2018 |
|
R KATHIRESAN Vs. K KALAICHELVAN @ DHANUSH K RAJA
|
March 23, 2018 |
|
R KIRUBAKARAN Vs. S A RAMAN
|
April 11, 2018 |
|
R KITTAN Vs. STATE OF TAMIL NADU
|
February 26, 2018 |
|
R KOMATHI Vs. DISTRICT COLLECTOR
|
February 5, 2018 |
|
R KULANTAIVEL Vs. COMMISSIONER, HR & CE DEPARTMENT
|
October 22, 2018 |
|
R KUMAR Vs. T N RATHINAM
|
July 16, 2018 |
|
R KUMAR(DECEASED) Vs. S VALLIAMMAL
|
July 27, 2018 |
|
R KUMARASAMY Vs. K MARIMUTHU
|
January 3, 2018 |
|
R LAKSHMANAN Vs. S KAMALAM ACHI
|
March 22, 2018 |
|
R LAKSHMANAN Vs. STATE INSPECTOR OF POLICE,VIGILANCE AND ANTI CORRUPTION
|
June 25, 2018 |
|
R LAKSHMI FORMERLY COMMISSIONER TIRUNELVELI MUNICIPAL CORPORATION Vs. STATE, REP BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION
|
February 9, 2018 |
|
R LATHA Vs. R GOVINDARAJ
|
March 23, 2018 |
|
R LOGANATHAN Vs. GOVERNMENT OF TAMIL NADU
|
April 11, 2018 |
|
R LOGESWARI Vs. U MEGANATHAN
|
September 10, 2018 |
|
R M CHITRA Vs. P MUTHUMANICKAM
|
March 28, 2018 |
|
R M KARUPPANNAN Vs. S SAKTHI
|
October 29, 2018 |
|
R M LAKSHMANAN Vs. A P R LOGISTIC
|
March 5, 2018 |
|
R M LAKSHMANAN Vs. COMMISSIONER OF INCOME TAX (APPEALS), WILLIAMS ROAD, TRICHY
|
April 9, 2018 |
|
R MADHANAGOPAL Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, FORT ST GEORGE, CHENNAI
|
April 28, 2018 |
|
R MAHENDRAN Vs. EUROVANILLE S A S, FRANCE COMPANY INCORPORATED
|
February 12, 2018 |
|
R MAHESH Vs. STATE REP BY PUBLIC PROSECUTOR
|
September 25, 2018 |
|
R MAHESWARAN Vs. R AMMASAIAPPAN
|
January 25, 2018 |
|
R MAHESWARI Vs. A JAMAL
|
September 28, 2018 |
|
R MALA Vs. D SRINIVASAN
|
January 24, 2018 |
|
R MALAR Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
April 11, 2018 |
|
R MALINI Vs. N CHANDRALEELA
|
January 9, 2018 |
|
R MANI Vs. STATE OF TAMIL NADU
|
November 15, 2018 |
|
R MANI Vs. SUPERINTENDENT OF POLICE
|
February 15, 2018 |
|
R MANIMEGALAI Vs. PRINCIPAL SECRETARY OF GOVERNMENT, HOME PROHIBITION AND EXCISE DEPARTMENT
|
October 11, 2018 |
|
R MANIMEGALAI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
March 12, 2018 |
|
R MANIMEHALAI Vs. BANUMATHI
|
February 6, 2018 |
|
R MANIVANNAN Vs. KANNAPPAN DIRECTOR OF SCHOOL EDUCATION
|
July 17, 2018 |
|
R MANOHAR Vs. STATE REP BY INSPECTOR OF POLICE
|
July 27, 2018 |
|
R MARIMUTHU Vs. SELVARAJ
|
June 13, 2018 |
|
R MARY VIMALA Vs. COMMISSIONER CORPORATION OF COIMBATORE
|
July 5, 2018 |
|
R MASTAN RAO Vs. DISTRICT COLLECTOR
|
September 11, 2018 |
|
R MOHAMED FAIZAL Vs. AYESHA
|
October 4, 2018 |
|
R MOHAN Vs. CHIEF ENGINEER (PERSONNEL)
|
October 11, 2018 |
|
R MOHAN Vs. REGISTRAR, ANNA UNIVERSITY
|
March 28, 2018 |
|
R MOHANA Vs. STATE, REPRESENTED BY CHIEF SECRETARY, CHENNAI
|
March 23, 2018 |
|
R MOORTHY Vs. P KIRAN KUMAR
|
August 23, 2018 |
|
R MUNISAMY Vs. EXECUTIVE ENGINEER, P W D IRRIGATION SCHEME DHARMAPURI
|
July 17, 2018 |
|
R MURALI KRISHNAN Vs. UNION OF INDIA
|
February 12, 2018 |
|
R MURUGAN Vs. INSPECTOR OF POLICE
|
July 2, 2018 |
|
R MURUGAVEL Vs. STATE
|
June 28, 2018 |
|
R MUTHUKUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR TANGEDCO
|
August 2, 2018 |
|
R MUTHUMARI Vs. DIRECTOR,ARCHEOLOGICAL DEPARTMENT
|
January 8, 2018 |
|
R MUTHUSAMY Vs. STATE REPRESENTED BY, DEPUTY SUPERINTENDENT OF POLICE
|
July 11, 2018 |
|
R N MANIKANDAN Vs. FRANCISCAN SISTERS OF ST JOSEPH
|
June 25, 2018 |
|
R N SEKAR Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
August 3, 2018 |
|
R NAGARAJAN Vs. MANAGING DIRECTOR AND CHIEF EXECUTIVE OFFICER HEAD OFFICE
|
August 27, 2018 |
|
R NALLAMMAL Vs. R LAKSHMI
|
September 6, 2018 |
|
R NANDHINI Vs. T E NANDAKUMAR
|
October 10, 2018 |
|
R NARAYANAN Vs. MANAGEMENT OF SIVARAMN & CO
|
August 24, 2018 |
|
R NARAYANSAMY Vs. MOHANASUNDARAM
|
August 14, 2018 |
|
R NAVANEETHAN Vs. THANGAMARI (DIED)
|
June 21, 2018 |
|
R NIMRODE Vs. EXECUTIVE OFFICER MARAIMALAI NAGAR TOWN PANCHAYAT
|
March 15, 2018 |
|
R NIRAGULATHAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
|
April 6, 2018 |
|
R P K SELVAKUMAR Vs. RIYALUL JINAN ALIAS ARAFI MADARASA
|
August 3, 2018 |
|
R PADMANABHAN Vs. K SHANMUGAM
|
January 5, 2018 |
|
R PADMINI Vs. T HEMACHANDRAN
|
September 14, 2018 |
|
R PALANICHAMY Vs. STATE THROUGH, INSPECTOR OF POLICE, CCIW, VIRUDHUNAGAR
|
February 14, 2018 |
|
R PALANISAMY Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 11, 2018 |
|
R PALANISAMY Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
August 20, 2018 |
|
R PANDIARAJ Vs. DISTRICT COLLECTOR
|
September 17, 2018 |
|
R PANDURANGAN Vs. K RAMANUJA NAIDU
|
March 8, 2018 |
|
R PANKAJAM Vs. LAKSHMI AMMAL
|
October 4, 2018 |
|
R PAPPATHI Vs. DIRECTOR, DEPARTMENT OF SCHOOL EDUCATION
|
February 7, 2018 |
|
R PARTHASARATHY Vs. N MANNAMAL
|
June 26, 2018 |
|
R PARTHASARATHY Vs. S JOSEPH
|
June 13, 2018 |
|
R PONNIAH Vs. EXECUTIVE OFFICER, ERIYODE TOWN PANCHAYAT
|
March 22, 2018 |
|
R POUNRAJ Vs. R VIJAYA
|
September 25, 2018 |
|
R PRABAVATHI Vs. GOVERNMENT OF TAMIL NADU
|
July 30, 2018 |
|
R PRABHAKARAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
June 13, 2018 |
|
R PRABHURAJ Vs. RESERVE BANK OF INDIA, REP BY DEPUTY GENERAL MANAGER
|
July 18, 2018 |
|
R PREMALATHA Vs. STATE BANK OF INDIA, REP BY ITS AUTHORIZED OFFICER
|
July 3, 2018 |
|
R PREMALATHA Vs. A & G FACADES P LTD
|
October 8, 2018 |
|
R R BABULAL Vs. STATE
|
January 9, 2018 |
|
R R R K MIDDLE SCHOOL Vs. GOVERNMENT OF TAMIL NADU
|
July 24, 2018 |
|
R RADHAKRISHNAN @ R DURAI Vs. S KANNAN
|
August 10, 2018 |
|
R RADHIKA Vs. TEACHERS RECRUITMENT BOARD, REPRESENTED BY ITS SECRETARY
|
February 27, 2018 |
|
R RAGHAVAN Vs. CHURCH OF SOUTH INDIA
|
July 9, 2018 |
|
R RAJA Vs. ALIS STELLAMARY
|
February 2, 2018 |
|
R RAJABUNNISSA Vs. M VINAYAGAM
|
April 18, 2018 |
|
R RAJALAKSHMIAMMAL Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE
|
April 17, 2018 |
|
R RAJAMANI Vs. KOLANDAIVELU UDAYAR
|
April 23, 2018 |
|
R RAJAMMAL Vs. K SENTHI
|
June 27, 2018 |
|
R RAJASEKARAN Vs. SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
|
July 23, 2018 |
|
R RAJATHI Vs. SUPERINTENDENT ENGINEER TANGEDCO LTD
|
June 5, 2018 |
|
R RAJENDRAN Vs. KASTURI
|
January 23, 2018 |
|
R RAJENDRAN Vs. S JOTHIMANI
|
April 28, 2018 |
|
R RAJENDRAN Vs. S VIJAYA BABU
|
April 12, 2018 |
|
R RAJESHWARI Vs. DISTRICT COLLECTOR, KANCHEEPURAM
|
February 8, 2018 |
|
R RAJKUMAR Vs. TAMILNADU PUBLIC SERVICE COMMISSION
|
February 12, 2018 |
|
R RAJKUMAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION (TNPSC), CHENNAI AND ANOTHER
|
January 12, 2018 |
|
R RAMA PRABHA Vs. RENGANAYAKI AMMAL
|
July 5, 2018 |
|
R RAMALEKSHMI Vs. STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, ENVIRONMENT AND FORESTS DEPARTMENT
|
July 17, 2018 |
|
R RAMAMOORTHY Vs. KANAKAMMA AND OTHERS
|
July 26, 2018 |
|
R RAMASUBBU Vs. AVM PRODUCTIONS
|
August 3, 2018 |
|
R RAMASWAMY CHARITABLE TRUST REPRESENTED BY ITS TRUSTEE D V MURALIDHARAN, Vs. KOKIO SPACES PRIVATE LTD
|
July 30, 2018 |
|
R RAMESH Vs. INSPECTOR OF POLICE
|
August 3, 2018 |
|
R RAMESH Vs. MANONMANIAM SUNDARANAR UNIVERSITY
|
March 5, 2018 |
|
R RAMESH BABU Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
|
September 17, 2018 |
|
R RAMESH KRISHNAN Vs. RASIPURAM MUNICIPAL COUNCIL
|
January 5, 2018 |
|
R RANGAPPA Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD
|
July 27, 2018 |
|
R RAVI Vs. V BOSE
|
October 4, 2018 |
|
R RAVIKUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 31, 2018 |
|
R RAVINDER KUMAR Vs. G MADAN DIRECTOR OF PAMBAN APPARELS LIMITED
|
July 10, 2018 |
|
R RENUKA Vs. N KRISHNAKUMARI
|
October 9, 2018 |
|
R REVATHY Vs. R HARIBABU RAYE
|
January 5, 2018 |
|
R ROSHAN WILFRED Vs. DEPUTY COMMISSIONER
|
April 24, 2018 |
|
R RUDHRAKOTEESWARAN Vs. COMMISSIONER, CORPORATION OF CHENNAI
|
January 17, 2018 |
|
R RUDHRAPATHI Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
January 3, 2018 |
|
R S BHARATHI Vs. DIRECTOR VIGILANCE AND ANTI CORRUPTION
|
October 12, 2018 |
|
R S SAHADEVAN (DIED) Vs. V G MURUGAVEL
|
July 17, 2018 |
|
R SAKILA Vs. M RAJATHI
|
July 11, 2018 |
|
R SAKKARAPANI Vs. STATE OF TAMIL NADU
|
August 3, 2018 |
|
R SAKKARAPANI Vs. K KARUPPASAMY
|
June 5, 2018 |
|
R SAKKRAPANI Vs. SECRETARY TAMIL NADU LEGISLATIVE ASSEMBLY
|
April 27, 2018 |
|
R SANJEEVI Vs. J VINODHA
|
January 8, 2018 |
|
R SANKARALINGAM Vs. P RAJAGOPAL
|
June 22, 2018 |
|
R SANTHA Vs. M B RAMAKRISHNAN
|
June 26, 2018 |
|
R SARASAVANI Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY PRINCIPAL SECRETARY
|
January 10, 2018 |
|
R SARASU Vs. DISTRICT COLLECTOR
|
March 5, 2018 |
|
R SARAVANAN Vs. GOVERNMENT OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
|
July 11, 2018 |
|
R SARAVANAN Vs. PACHAIYAPPAN TRUST, REP BY ITS SECRETARY
|
April 19, 2018 |
|
R SAROJA AMMAL Vs. R KARUNAKARAN
|
April 10, 2018 |
|
R SASIKUMAR Vs. COMMANDANT, TAMIL NADU SPECIAL POLICE 111 BATTALION
|
July 19, 2018 |
|
R SATHISHKUMAR Vs. STATE
|
March 21, 2018 |
|
R SATHIYENDRAN Vs. SUB-INSPECTOR OF POLICE
|
January 10, 2018 |
|
R SATHYASRI Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
|
August 20, 2018 |
|
R SEKAR Vs. SUPERINTENDENT OF POLICE
|
March 7, 2018 |
|
R SEKAR HEAD CONSTABLE/GD Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE HEADQUARTERS
|
April 4, 2018 |
|
R SELVAM Vs. N VASUDEVAN
|
October 9, 2018 |
|
R SELVAM Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT
|
July 11, 2018 |
|
R SELVAM Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT
|
July 9, 2018 |
|
R SELVARAJ Vs. RAMALAKSHMI @ SHANTHI
|
October 30, 2018 |
|
R SELVARAJ Vs. STATE OF TAMIL NADU
|
February 16, 2018 |
|
R SELVARAJ Vs. DIRECTOR OF COLLEGIATE EDUCATION, D P I COMPOUND
|
February 22, 2018 |
|
R SELVI Vs. SECRETARY TO GOVERNMENT, REP BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
|
April 11, 2018 |
|
R SENTHILKUMAR Vs. LOGANATHAN
|
August 21, 2018 |
|
R SHANTHI Vs. L SAGITHA ISSABELLA
|
June 26, 2018 |
|
R SHANTHI Vs. K S SALHAL BIVI
|
January 12, 2018 |
|
R SHENBAGA BABU Vs. DISTRICT COLLECTOR
|
January 5, 2018 |
|
R SHUNMUGAM Vs. BHANU
|
June 8, 2018 |
|
R SHYAM SAI SUNDAR Vs. S C BALAKRISHNAN
|
July 3, 2018 |
|
R SHYMALA Vs. GOVERNMENT OF TAMILNADU, REP BY ITS SECRETARY
|
March 26, 2018 |
|
R SILAMBARASAN S/O RAMALINGAM Vs. STATE REP BY INSPECTOR OF POLICE, IRMBULLI POLICE STATION, UDAYARPALAYAM TALUK
|
July 18, 2018 |
|
R SIVAGAMI Vs. D SRINIVASAN
|
March 26, 2018 |
|
R SIVAKOZHUNDHU Vs. A N KARUPPANAN
|
July 13, 2018 |
|
R SIVAKUMAR Vs. STATE
|
April 10, 2018 |
|
R SIVAKUMAR Vs. M THYAGARAJAN
|
April 19, 2018 |
|
R SIVAKUMAR Vs. STATE
|
July 31, 2018 |
|
R SIVAPRAKASAM Vs. S RATHINAVELU CHETTIAR TRUST REPRESENTED BY ITS PRESIDENT S SADASIVAM
|
June 25, 2018 |
|
R SIVAPRAKASAM Vs. JOINT CHIEF CONTROLLER OF EXPLOSIVES
|
January 22, 2018 |
|
R SIVASANKARAN Vs. T SHANMUGA SUNDARAM
|
October 12, 2018 |
|
R SRIDHARAN Vs. R SUGANYA
|
July 11, 2018 |
|
R SRINIVASAN Vs. R SAKUNTHALA
|
August 20, 2018 |
|
R SRINIVASAN Vs. P RAJAN SUPERINTENDENT OF POLICE NETHIMEDU SALEM
|
April 19, 2018 |
|
R SRINIVASAN Vs. DISTRICT COLLECTOR, DISTRICT COLLECTORS OFFICE
|
June 27, 2018 |
|
R STANLEY VEDAMANICKAM Vs. CSI TUTICORIN NAZARETH DIOCESE, REPRESENTED THROUGH ITS BISHOP
|
July 4, 2018 |
|
R SUBBARAYA GOUNDER (DECEASED) Vs. SUBBAIAH GOUNDER (DECEASED)
|
September 14, 2018 |
|
R SUBRAMANIAM Vs. OFFICIAL LIQUIDATOR, MADRAS HIGH COURT
|
June 22, 2018 |
|
R SUBRAMANIAN Vs. R GANESH, ENFORCEMENT OFFICER/PROVIDENT FUND INSPECTOR, EMPLOYEE S PROVIDENT FUND ORGANISATION, REGIONAL OFFICE
|
February 22, 2018 |
|
R SUBRAMANIAN Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
July 10, 2018 |
|
R SUBRAMANIAN Vs. HONGKONG AND SHANGHAI BANKING CORPORATION LTD
|
February 15, 2018 |
|
R SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
|
July 2, 2018 |
|
R SUGANYA Vs. T HARI
|
August 3, 2018 |
|
R SUGITHA Vs. DEPUTY GENERAL MANAGER
|
January 18, 2018 |
|
R SUJATHA Vs. ARASU SRIVATSAV
|
September 7, 2018 |
|
R SUNDARAJ Vs. ARULMIGU SONAL POOSARI KOVIL PRIVATE KOVIL
|
January 29, 2018 |
|
R SUNDARAM (DIED) Vs. MALLI CHETTIAR (DIED)
|
August 6, 2018 |
|
R SUNDARARAJU Vs. INSPECTOR OF POLICE PREVENTION OF ANTI-CORRUPTION AND VIGILANCE DEPARTMENT
|
February 26, 2018 |
|
R SUNDARASAMY GOUNDER @ SENTHAMIZH SELVAN Vs. C RAMACHANDRAN
|
July 30, 2018 |
|
R SURESH Vs. N JANARDHANAN
|
March 7, 2018 |
|
R SURESHKUMAR Vs. DEVIDAR, SECRETARY TO GOVERNMENT
|
April 2, 2018 |
|
R SYED JALAL @ IQBAL Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, MUNICIPAL AND LOCAL ADMINISTRATION DEPARTMENT
|
July 20, 2018 |
|
R T D BALAJI Vs. SECRETARY GOVERNMENT OF TAMIL NADU
|
January 4, 2018 |
|
R T RAMESH KUMAR Vs. INSPECTOR OF POLICE, KANYAKUMARI DISTRICT
|
January 5, 2018 |
|
R T VEERARAGHAVAN Vs. R SUNDARESAN
|
July 13, 2018 |
|
R TECH INDUSTRIES REP BY ITS PROPRIETOR, R RAJENDRA BABU Vs. K RADHALAKSHMI
|
June 28, 2018 |
|
R THAMARISELVAN Vs. DISTRICT COLLECTOR, CUDDALORE
|
July 3, 2018 |
|
R THANGAM Vs. P T RAM MOHAN
|
July 6, 2018 |
|
R THANGAVELU Vs. REVENUE DIVISIONAL OFFICER
|
March 28, 2018 |
|
R THANIKACHALAM Vs. JOINT DIRECTOR OF HEALTH SERVICES
|
July 5, 2018 |
|
R THIRUNAVUKARASU Vs. S VIMALADEVI
|
March 26, 2018 |
|
R THIYAGARAJAN Vs. B SENTHILRAJA
|
July 13, 2018 |
|
R THIYAGU Vs. STATE REP BY INSPECTOR OF POLICE, B5, SINGANALLUR POLICE STATION
|
June 26, 2018 |
|
R UMARANI Vs. R SUGITHA
|
July 23, 2018 |
|
R V JEYARAMAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
|
August 10, 2018 |
|
R VADIVEL Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
October 23, 2018 |
|
R VARADARAJAN Vs. V SUJATHA
|
January 12, 2018 |
|
R VASANTHA Vs. BRANCH MANAGER
|
October 24, 2018 |
|
R VASANTHA Vs. K S RANGANATHAN (DIED)
|
July 27, 2018 |
|
R VASANTHA MANI Vs. V RAYAR
|
January 29, 2018 |
|
R VASANTHI Vs. C P PRABAKARAN
|
September 17, 2018 |
|
R VASU Vs. M RAMAKRISHNAN (DECEASED)
|
June 29, 2018 |
|
R VEERAMANI Vs. GOVERNMENT OF TAMIL NADU
|
March 6, 2018 |
|
R VEERAMANI Vs. AUTHORISED OFFICER ASSET RECOVERY BRANCH CENTRAL BANK OF INDIA
|
July 16, 2018 |
|
R VEERAMANI Vs. NASEER KHALEELI
|
February 8, 2018 |
|
R VEERASAMY Vs. S MANI
|
July 12, 2018 |
|
R VELUSAMY Vs. STATE OF TAMIL NADU
|
March 20, 2018 |
|
R VENKATESAN Vs. INSPECTOR GENERAL OF POLICE, NORTHEN SECTOR, CENTRAL RESERVE POLICE FORCE
|
September 17, 2018 |
|
R VENKATESH Vs. SECRETARY TO GOVERNMENT (INDUSTRIES/P D L) CHIEF SECRETARIAT, PUDUCHERRY
|
July 19, 2018 |
|
R VIGNESH Vs. MANAGING DIRECTOR,METROPOLITAN TRANSPORT CORPORATION
|
January 19, 2018 |
|
R VIJAY Vs. CHAIRMAN, TAMIL NADU UNOFIRM SERVICE RECRUITMENT BOARD
|
March 12, 2018 |
|
R VIJAYAKUMAR Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
April 5, 2018 |
|
R VIJAYARAGHAVAN Vs. STATE OF TAMIL NADU
|
April 11, 2018 |
|
R VISALAKSHI Vs. PRESIDENT KAMBANOOR PANCHAYAT
|
September 17, 2018 |
|
R VISWANATHAN Vs. S SANKARANARAYANAN S/O SETHURAMALINGAM
|
August 14, 2018 |
|
R VIVEGANANTHAN Vs. NNL BUS SERVICE
|
August 24, 2018 |
|
R YAHIAMIAN Vs. INSPECTOR GENERAL OF REGISTRATION, 100, SANTHOM HIGH ROAD, CHENNAI
|
February 12, 2018 |
|
R YASAR ARABATH Vs. DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT CHENNAI ZONAL OFFICE
|
February 6, 2018 |
|
R YOUSUFF Vs. CHEVRO LEATHER MANUFACUTER
|
August 14, 2018 |
|
R. GUNASEKAR Vs. GOVERNMENT OF INDIA
|
November 23, 2018 |
|
R. SUBRAMANIAN Vs. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT
|
October 10, 2018 |
|
R. ABDUL KAREEM Vs. MANAGER, SULTHANPET AIDED MUSLIM PRIMARY SCHOOL AND OTHERS
|
June 7, 2018 |
|
R. ALARGARSAMY Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT AND OTHERS
|
June 14, 2018 |
|
R. ANAND Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 4, 2018 |
|
R. ANAND Vs. THE REGIONAL PASSPORT OFFICER AND OTHERS
|
July 11, 2018 |
|
R. ANBAZHAGAN Vs. THE PRINCIPAL DISTRICT JUDGE, RAMANATHAPURAM AND OTHERS
|
June 27, 2018 |
|
R. ARAVIND Vs. K.KALIDASS
|
April 21, 2018 |
|
R. ARUMUGAM Vs. STATE
|
April 17, 2018 |
|
R. ARUNACHALAM Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
June 22, 2018 |
|
R. ASHOKAN Vs. THE COMMISSIONER, VANIYAMBADI MUNICIPALITY AND ORS.
|
June 7, 2018 |
|
R. AVUDAYAPPAN Vs. MUTHUKARUPPAN PUBLIC PROSECUTOR DISTRICT AND SESSIONS COURT TIRUNELVELI DISTRICT
|
June 18, 2018 |
|
R. AYYANAR Vs. DISTRICT COLLECTOR AND OTHER
|
March 9, 2018 |
|
R. BAGAVATHI CHANDRAN Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ANOTHER
|
April 27, 2018 |
|
R. BALAKRISHNAN Vs. THE INSPECTOR OF POLICE AND OTHERS
|
June 7, 2018 |
|
R. BALAKRISHNAN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER AND OTHERS
|
April 12, 2018 |
|
R. BALAMURUGAN Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ANOTHER
|
June 6, 2018 |
|
R. BALASHANMUGAM Vs. N.P. SELVAM
|
February 8, 2018 |
|
R. BALASUBRAMANIAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
July 25, 2018 |
|
R. BALAVENKATRAMAN Vs. T.L. NATARAJAN
|
October 5, 2018 |
|
R. BANUMATHY Vs. COMMISSIONER OF INCOME TAX
|
June 5, 2018 |
|
R. BANUPRIYA Vs. S. KUMARAVELU
|
July 17, 2018 |
|
R. BHARATH Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
|
February 28, 2018 |
|
R. BOOPAL Vs. GOVT OF TAMIL NADU AND OTHERS
|
June 20, 2018 |
|
R. CHENRAYAN Vs. THE DIRECTOR GENERAL OF POLICE
|
July 9, 2018 |
|
R. CHINNASAMY Vs. V.R. SUKRAPPAN
|
April 28, 2018 |
|
R. DASAPPAN Vs. M. THANGAVELU
|
June 7, 2018 |
|
R. DEVARAJ AND OTHERS Vs. R. RUKMANI (DIED) AND OTHERS
|
February 16, 2018 |
|
R. DHANANCHEZHIYAN AND OTHERS Vs. THE DISTRICT COLLECTOR AND OTHERS
|
June 21, 2018 |
|
R. DURAI Vs. STATE OF TAMIL NADU AND OTHERS
|
April 17, 2018 |
|
R. ERAKKAPERUMAL Vs. UNION BANK OF INDIA AND OTHERS
|
March 13, 2018 |
|
R. ESWARAN AND OTHERS Vs. K. RAMASAMY GOUNDER AND OTHERS
|
July 10, 2018 |
|
R. GEETHA Vs. S. PRAKASH
|
April 5, 2018 |
|
R. GEETHA Vs. THE SECRETARY TO GOVERNMENT [HOME] PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
January 24, 2018 |
|
R. GOVINDASAMY Vs. PALLADAM SARVODAYA SANGH
|
July 13, 2018 |
|
R. GURUNATH AND OTHER Vs. THE REGIONAL DEPUTY COMMISSIONER (CENTRAL)
|
January 9, 2018 |
|
R. ILANGI AND OTHERS Vs. INSPECTOR OF PANCHAYATS AND DISTRICT COLLECTOR AND OTHERS
|
February 13, 2018 |
|
R. JAMUNABAI Vs. COMMISSIONER CORPORATION OF CHENNAI AND OTHERS
|
January 9, 2018 |
|
R. JAYAKUMAR Vs. CENTRALIZED ADMISSION COMMITTEE (CENTAC) AND OTHERS
|
September 3, 2018 |
|
R. JAYALAKSHMI Vs. REGISTRAR GENERAL, MADRAS HIGH COURT
|
October 22, 2018 |
|
R. JAYAVELU Vs. R. ASHOK AND OTHERS
|
June 27, 2018 |
|
R. JEEVAKANTHAN AND OTHER Vs. EXECUTIVE OFFICER, A/M VAIKUNTA PERUMAL THIRUKOIL
|
February 15, 2018 |
|
R. KALAIYARASI Vs. C. JAYAPAL
|
April 25, 2018 |
|
R. KANAGARAJ AND OTHERS Vs. THE STATE
|
July 11, 2018 |
|
R. KANAGAVEL Vs. ASSTT. COMMR. OF C. EX., CUDDALORE
|
January 18, 2018 |
|
R. KANNAMMAL Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION CHEPAUK AND OTHERS
|
April 20, 2018 |
|
R. KANNAN Vs. CHIEF GENERAL MANAGER, NATIONAL HIGHWAYS AUTHORITY OF INDIA AND OTHERS
|
March 21, 2018 |
|
R. KARTHIK Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 31, 2018 |
|
R. KARUNAKARAN AND OTHERS Vs. K. SARAVANAN AND OTHERS
|
April 5, 2018 |
|
R. KESAVAMOORTHY Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI AND OTHERS
|
June 26, 2018 |
|
R. KOKILA Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU HOME AND ANOTHERS
|
April 4, 2018 |
|
R. KOWSALYA Vs. PRINCIPAL SECRETARY TO GOVERNMENT, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT AND OTHERS
|
July 25, 2018 |
|
R. KRISHNAMOORTHY Vs. JOINT II SUB REGISTRAR
|
July 19, 2018 |
|
R. KUMARASAMY Vs. K. SURESH AND OTHERS
|
March 21, 2018 |
|
R. LAKSHMI AND OTHER Vs. N. SARASWATHI
|
March 8, 2018 |
|
R. MAGESH Vs. COMMISSIONER CORPORATION OF CHENNAI AND OTHERS
|
February 26, 2018 |
|
R. MAHADEVAN Vs. PRINCIPAL ACCOUNT GENERAL, (ACCOUNTS AND ENTITLEMENTS) OFFICE OF THE PRINCIPAL ACCOUNTANT GENERAL AND OTHERS
|
March 16, 2018 |
|
R. MAHESHKUMAR Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 19, 2018 |
|
R. MAHESWARAN Vs. THE CHIEF SECRETARY TO GOVERNMENT
|
June 19, 2018 |
|
R. MALAICHAMY Vs. INSPECTOR OF POLICE, THENI POLICE STATION
|
April 4, 2018 |
|
R. MANOHARAN Vs. TIRUMALA TIRUPATHI DEVASTHANAMS
|
January 30, 2018 |
|
R. MANOHARAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
July 27, 2018 |
|
R. MARIAPPAN Vs. STATE REP. BY, THE INSPECTOR OF POLICE, CHETTYPALAYAM POLICE STATION, KINNATHUKADAVU, COIMBATORE DISTRICT, (CRIME NO. 148/2006)
|
January 3, 2018 |
|
R. MARIRAJ Vs. DIRECTOR OF ELEMENTARY EDUCATION AND OTHERS
|
June 8, 2018 |
|
R. MARY Vs. STATE OF TAMIL NADU AND OTHERS
|
January 29, 2018 |
|
R. MATHIYALAGAN Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 31, 2018 |
|
R. MEGANATHAN Vs. DISTRICT COLLECTOR SALEM DISTRICT AND OTHERS
|
June 26, 2018 |
|
R. MOORTHY Vs. A. ANANDHI
|
June 13, 2018 |
|
R. MOORTHY Vs. SUB INSPECTOR OF POLICE
|
December 3, 2018 |
|
R. MUSOLINI Vs. GOVERNMENT OF TAMIL NADU
|
August 20, 2018 |
|
R. NAGU Vs. R. KUPPAMMAL (DECEASED) AND OTHERS
|
July 30, 2018 |
|
R. NALLAPPAN Vs. SUB REGISTRAR AND OTHERS
|
March 21, 2018 |
|
R. NANDHA KUMAR AND OTHERS Vs. INDIAN OVERSEAS BANK AND OTHERS
|
March 23, 2018 |
|
R. NATARAJAN Vs. RAMAN (DECEASED) AND OTHERS
|
April 24, 2018 |
|
R. PALANISAMY Vs. THE DISTRICT COLLECTOR AND OTHERS
|
March 21, 2018 |
|
R. PARAMASIVAM Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT AND OTHERS
|
February 23, 2018 |
|
R. PARAMASIVAM Vs. THE COMMISSIONER, HR AND CE DEPARTMENT, CHENNAI AND OTHERS
|
February 16, 2018 |
|
R. PERIYASAMY Vs. P. SUBRAMANIAN
|
June 12, 2018 |
|
R. PONNARASAN Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT AND OTHERS
|
June 29, 2018 |
|
R. PRIYA Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 30, 2018 |
|
R. PRIYADARSINI Vs. CHAIRMAN, TANGEDCO, NANDANAM, CHENNAI & ORS.
|
March 1, 2018 |
|
R. PUSHPA Vs. TALARI PARVATHIAH
|
October 3, 2018 |
|
R. RAJAMANICKAM CHETTIAR Vs. TAHSILDAR
|
April 10, 2018 |
|
R. RAJAPANDIAN Vs. SUPERINTENDANT OF POLICE, SIVAGANGAI DISTRICT AND OTHERS
|
June 20, 2018 |
|
R. RAJENDRAN Vs. GOVT. OF TAMIL NADU AND OTHERS
|
June 25, 2018 |
|
R. RAJENDRAN Vs. STATE AND OTHERS
|
August 30, 2018 |
|
R. RAJENDRAN Vs. SUPERINTENDENT OF POLICE
|
April 26, 2018 |
|
R. RAMASAMY Vs. K. CHANDRASEKAR
|
February 6, 2018 |
|
R. RAMESH AND ORS. Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION (HEAD OFFICE) AND ORS.
|
June 13, 2018 |
|
R. RAVIKUMAR Vs. K. RENUKA DEVI
|
February 27, 2018 |
|
R. SAKTHIVEL FORMER SURVEYOR, TALUK OFFICE THIRUVANNAMALAI Vs. STATE
|
June 25, 2018 |
|
R. SANKAR AND OTHERS Vs. DIRECTOR OF SCHOOL EDUCATION, (SECONDARY EDUCATION), AND OTHERS
|
February 21, 2018 |
|
R. SANKARLAL Vs. STATE OF TAMILNADU AND OTHERS
|
January 22, 2018 |
|
R. SANSKRIT Vs. SECRETARY, MEDICAL COUNCIL OF INDIA AND OTHERS
|
April 18, 2018 |
|
R. SARADHA Vs. STATE OF TAMIL NADU
|
April 18, 2018 |
|
R. SARATHKUMAR Vs. CHIEF ELECTORAL OFFICER, TAMIL NADU, PUBLIC (ELECTION) DEPARTMENT AND OTHERS
|
March 23, 2018 |
|
R. SARAVANAKUMAR Vs. THE INSPECTOR OF POLICE (ESTT.) CUM PUBLIC INFORMATION OFFICER AND ORS.
|
June 7, 2018 |
|
R. SARAVANAKUMAR Vs. THE DISTRICT REVENUE OFFICER AND OTHERS
|
July 16, 2018 |
|
R. SARAVANAN Vs. COMMISSIONER OF POLICE AND OTHERS
|
January 9, 2018 |
|
R. SARAVANAN Vs. UMA MAHESWARI
|
May 18, 2018 |
|
R. SASIKALA Vs. COMMISSIONER, GREATER CHENNAI CORPORATION AND OTHERS
|
March 12, 2018 |
|
R. SAVITHA Vs. THE DISTRICT COLLECTOR OFFICE OF COLLECTORATE AND OTHERS
|
July 2, 2018 |
|
R. SEETHAMBARAM AND OTHERS Vs. STATE
|
March 26, 2018 |
|
R. SELVARAJAN Vs. EASWARI @ ANNAPOORANI AND ORS.
|
March 9, 2018 |
|
R. SENTHIL AND OTHERS Vs. DISTRICT COLLECTOR, THIRUVARUR DISTRICT AND OTHERS
|
April 23, 2018 |
|
R. SENTHILKUMAR Vs. INSPECTOR OF POLICE, MADAGUPATTI POLICE STATION
|
April 4, 2018 |
|
R. SHANMUGAM Vs. PRESIDING OFFICER AND OTHERS
|
June 19, 2018 |
|
R. SHANMUGAM AND OTHER Vs. GOVERNMENT OF TAMIL NADU
|
April 28, 2018 |
|
R. SILAMBARAJ Vs. HOME SECRETARY, HOME DEPARTMENT AND OTHERS
|
January 22, 2018 |
|
R. SIVAKUMAR Vs. THE SUPERINTENDENT OF POLICE OFFICE AND OTHERS
|
June 27, 2018 |
|
R. SIVAKUMAR Vs. A. SUNDARESA SHARMA, MANAGING TRUSTEE, SRI. SATHVIDYA SABHA
|
June 14, 2018 |
|
R. SIVASANKAR Vs. THE AUTHORISED OFFICER STATE BANK OF INDIA CUDDALORE AND OTHERS
|
June 5, 2018 |
|
R. SOUNDARARAJAN Vs. E. MOHAN AND ORS.
|
February 27, 2018 |
|
R. SOWMYAA Vs. SECRETARY
|
April 3, 2018 |
|
R. SREERAMAN Vs. THE DIRECTOR OF TOWN PANCHAYAT, KURALAGAM AND OTHERS
|
January 17, 2018 |
|
R. SUBIRAMANIAN Vs. THE SUPERINTENDANT OF POLICE AND OTHERS
|
July 19, 2018 |
|
R. SUBRAMANI AND OTHERS Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
February 7, 2018 |
|
R. SUBRAMANIAM AND ANR. Vs. RANGAMMAL
|
February 8, 2018 |
|
R. SURESH Vs. PRINCIPAL DISTRICT JUDGE AND OTHERS
|
July 27, 2018 |
|
R. SURESH KUMAR Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT, SIVAGANGAI AND OTHERS
|
June 22, 2018 |
|
R. SURESH KUMAR AND ANR. Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT, SIVAGANGAI AND ANR.
|
February 8, 2018 |
|
R. SWAMINATHAN (DIED) AND OTHERS Vs. THE COMMISSIONER OF MUNICIPAL ADMINISTRATION AND OTHERS
|
June 27, 2018 |
|
R. TAMILCHELVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU AND OTHERS
|
April 3, 2018 |
|
R. THANGARAJ Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 5, 2018 |
|
R. THANGAVEL Vs. STATE AND OTHERS
|
June 21, 2018 |
|
R. THANKESAN AND OTHERS Vs. RAJALINGAM AND OTHERS
|
June 26, 2018 |
|
R. THEOGARAJAN Vs. THE DISTRICT COLLECTOR AND OTHERS
|
March 13, 2018 |
|
R. VANNIYAPERUMAL Vs. SUPERINTENDENT OF POLICE
|
July 20, 2018 |
|
R. VARATHAN Vs. DISTRICT REVENUE OFFICER
|
March 9, 2018 |
|
R. VASANTI RAM NARAYAN AND ORS. Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
|
June 7, 2018 |
|
R. VASUKI Vs. STATE OF TAMIL NADU AND OTHERS
|
June 21, 2018 |
|
R. VEERASAMY Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT AND OTHER
|
April 24, 2018 |
|
R. VENKADASUBBIAH Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
July 9, 2018 |
|
R. VINCENT DINAKARAN Vs. SUB INSPECTOR OF POLICE, ERAL POLICE STATION
|
April 4, 2018 |
|
R. VIROUTHAMBALLE Vs. THE CHIEF AREA MANAGER
|
July 18, 2018 |
|
R. VISWANATHAN Vs. MUTHUVEL
|
March 23, 2018 |
|
R. VISWANATHAN @ MGR VISWANATHAN Vs. THE UNION OF INDIA
|
June 28, 2018 |
|
R. DENNIS RAJA Vs. T. SUBBIAH
|
September 12, 2018 |
|
R.CHAKRAVARTHY Vs. DISTRICT COLLECTOR, KRISHNAGIRI DISTRICT AND OTHERS
|
March 8, 2018 |
|
R.CHINTHATHIRAI AROCKIAM SELVIN Vs. THE DIRECTOR, VIGILANCE AND ANTI
|
August 29, 2018 |
|
R.D. JAYAKUMAR Vs. A. KANNAN (DECEASED) AND ORS.
|
January 25, 2018 |
|
R.DURAI Vs. DEPUTY SUPERINTENDENT OF POLICE & ANR.
|
April 3, 2018 |
|
R.GEETHA Vs. DISTRICT COLLECTOR
|
October 16, 2018 |
|
R.JAYAKUMAR Vs. STATE OF TAMIL NADU AND OTHERS
|
March 16, 2018 |
|
R.JEYAKODI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU AND OTHERS
|
January 5, 2018 |
|
R.K. PUVANENDRAN Vs. STATE AND OTHERS
|
April 19, 2018 |
|
R.KALAVATHI Vs. REGISTRAR GENERAL
|
November 26, 2018 |
|
R.KARTHICK Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 11, 2018 |
|
R.LALITHA Vs. S.SURESH KUMAR
|
November 30, 2018 |
|
R.M. KANDASAMY Vs. STATE ELECTION COMMISSIONER CO
|
April 6, 2018 |
|
R.M. SHANMUGANATHAN Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING AND OTHERS
|
June 7, 2018 |
|
R.M. VIJAYAKUMAR Vs. S. PRABHAKARAN
|
April 21, 2018 |
|
R.MOOKAIAH Vs. THE STATE REP.
|
March 19, 2018 |
|
R.MURALI CHANDRA RAJ Vs. LICENSING AUTHORITY/REGIONAL TRANSPORT OFFICER AND OTHER
|
March 12, 2018 |
|
R.P. ILANGO Vs. STATE OF TAMILNADU AND OTHERS
|
June 6, 2018 |
|
R.P.K. MURUGESAN Vs. THE COMMISSIONER OF POLICE, MADURAI CITY AND OTHERS
|
July 13, 2018 |
|
R.PANDIAN Vs. THE COMMISSIONER, GREATER CHENNAI CORPORATION AND OTHERS
|
August 30, 2018 |
|
R.R. VIJAYALAKSHMI AND OTHER Vs. THE STATE OF TAMIL NADU AND OTHERS
|
July 12, 2018 |
|
R.RAJA Vs. SUPERINTENDANT OF POLICE & ORS.
|
April 4, 2018 |
|
R.RAJESHWARI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU AND OTHERS
|
January 5, 2018 |
|
R.RAMAKRISHNAN Vs. INSPECTOR OF POLICE
|
April 3, 2018 |
|
R.RAMANATHAN Vs. R.KANNAN
|
December 18, 2018 |
|
R.RAVIKUMAR Vs. GOVERNMENT OF INDIA
|
November 15, 2018 |
|
R.S. KALYANASUNDARAM Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND OTHERS
|
June 1, 2018 |
|
R.S. RAMKUMAR AND OTHERS Vs. DISTRICT COLLECTOR, MADURAI DISTRICT AND OTHERS
|
July 12, 2018 |
|
R.S.BHARATHI Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
August 8, 2018 |
|
R.S.P. SENTHIL KUMAR Vs. THE DISTRICT COLLECTOR
|
February 9, 2018 |
|
R.SELVAM Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 10, 2018 |
|
R.SHANTHI Vs. SECRETARY TO THE GOVERNMENT
|
October 30, 2018 |
|
R.SIVA SUBRAMANIAM Vs. INSPECTOR OF POLICE
|
January 24, 2018 |
|
R.V. GURUPATHAM AND ANOTHER Vs. MRS. TAIBA KHANUM AND ANOTHER
|
April 6, 2018 |
|
R.V. RAMACHANDRAN Vs. STATE OF TAMILNADU REP. BY ITS SECRETARY, FINANCE DEPARTMENT, FORT ST.GEORGE AND OTHERS
|
June 27, 2018 |
|
R.V. SUBRAMANIAN PARTNER Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
September 4, 2018 |
|
R.V.GANESA NAICKER Vs. PAINTER SELVARAJ
|
March 15, 2018 |
|
R.VIJAYALAKSHMI Vs. K.P.ARUN
|
December 4, 2018 |
|
R719 VALASIRAMANI PRIMARY AGRICULTURAL CO Vs. PRESIDING OFFICER, LABOUR COURT, TIRUCHIRAPPALLI AND ANOTHER
|
June 7, 2018 |
|
RABIAMMAL AHAMED MAIDEEN COLLEGE FOR WOMEN, (ADMINISTERED BY RABIAMMAL AHAMED MAIDEEN EDUCATIONAL TRUST) Vs. THE GOVERNMENT OF TAMIL NADU AND OTHERS
|
July 10, 2018 |
|
RABINDHARANATH TAGORE EDUCATION CHARITABLE TRUST Vs. REGISTRAR MGR MEDICAL UNIVERSITY
|
September 18, 2018 |
|
RADAAN TEXTILES, REP BY ITS PARTNER, K MANICKAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
|
April 24, 2018 |
|
RADHA Vs. THAMBIA PILLAI
|
January 23, 2018 |
|
RADHA Vs. STATE AND OTHERS
|
January 22, 2018 |
|
RADHA AGARWAL AND OTHER Vs. COMMISSIONER, GREATER CHENNAI CORPORATION AND OTHERS
|
June 5, 2018 |
|
RADHA AMMAL Vs. KANAGAVALLI
|
July 20, 2018 |
|
RADHA BAI Vs. BHASYAKARA ADHI CHENNAKESAVA PERUMAL TEMPLE
|
September 14, 2018 |
|
RADHA SOAMI SATSANG BEAS Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPT., GOVT. OF TAMIL NADU AND OTHERS
|
July 13, 2018 |
|
RADHAKRISHNAN Vs. KAMALAM
|
January 8, 2018 |
|
RADHAKRISHNAN Vs. STATE
|
January 2, 2018 |
|
RADHAKRISHNAN (DIED) Vs. SHAHUL HAMEED
|
March 19, 2018 |
|
RADHAMANI AMMAL Vs. RAMU UDAYAR
|
January 18, 2018 |
|
RADHIKA Vs. K P PONNUSAMY @ THIRUMALAISAMY
|
July 23, 2018 |
|
RADHIKA AND OTHERS Vs. MUKUND RAI L. SHETH AND OTHERS
|
July 18, 2018 |
|
RADHIKA SRINIVASAN Vs. ASHOK
|
August 14, 2018 |
|
RAESHMI V Vs. SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
|
April 24, 2018 |
|
RAGAVARAJ @ RAJKUMAR Vs. KANNIYARAJ
|
June 21, 2018 |
|
RAGHAVAN Vs. VELLAIAMMAL
|
June 18, 2018 |
|
RAGHU @ A R RAGHURAJ Vs. MERIDIAN APPARELS LIMITED
|
July 4, 2018 |
|
RAGHUNATH ENGINEERING COMPANY Vs. K. GANESAN
|
January 4, 2018 |
|
RAGHUPATHY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
June 21, 2018 |
|
RAGHURAM Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
April 13, 2018 |
|
RAGHURAMAN AND ORS. Vs. STATE AND ORS.
|
June 26, 2018 |
|
RAGUL PRASATH Vs. STATE OF TAMILNADU
|
January 11, 2018 |
|
RAGUPATHI Vs. BASKARAN
|
June 14, 2018 |
|
RAGUPATHY Vs. SUPERINTENDANT OF POLICE, THANJAVUR DISTRICT AND OTHERS
|
June 19, 2018 |
|
RAHAMATH NISHA Vs. GOVERNMENT OF TAMIL NADU
|
March 27, 2018 |
|
RAHAMATHULLAH Vs. RAZOOL BIBI
|
March 16, 2018 |
|
RAHAMATHULLAH Vs. H SAFARA BI
|
January 24, 2018 |
|
RAHMATH BEEVI Vs. MOHIDEEN ABDUL KHADAR
|
September 25, 2018 |
|
RAHMATH KANI Vs. SALMA NACHIYAL
|
July 20, 2018 |
|
RAHMATHNISHA Vs. RAJENDRAN
|
August 28, 2018 |
|
RAHOOF Vs. ABDULLA
|
January 4, 2018 |
|
RAI KUMAR Vs. JAISHANKAR AND ANOTHER
|
April 20, 2018 |
|
RAIHAN KHAN Vs. STATE REP BY INSPECTOR OF POLICE
|
August 2, 2018 |
|
RAIS ARIF MEMAN Vs. PROMPT TRADE FAIR PVT LTD
|
January 22, 2018 |
|
RAJ BROTHERS SHIPPING PVT LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI VII COMMISSIONERATE
|
April 11, 2018 |
|
RAJ KATHIRVEL Vs. G R SWAMINATHAN
|
July 31, 2018 |
|
RAJ TELEVISION NETWORK LTD Vs. SONY MUSIC ENTERTAINMENT INDIA PVT LTD
|
February 7, 2018 |
|
RAJA Vs. CHINNAPILLAI AND OTHERS
|
January 2, 2018 |
|
RAJA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 7, 2018 |
|
RAJA Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHERS
|
July 17, 2018 |
|
RAJA Vs. REVENUE INSPECTOR AVALAPALLI
|
March 19, 2018 |
|
RAJA Vs. NAINAR MOHAMED
|
January 19, 2018 |
|
RAJA @ CELL PHONE RAJA Vs. STATE BY INSPECTOR OF POLICE
|
March 20, 2018 |
|
RAJA @ ILAIYARAJA Vs. STATE
|
July 25, 2018 |
|
RAJA @ PULLI RAJA @ MANIKANDAN Vs. STATE OF TAMIL NADU
|
March 26, 2018 |
|
RAJA @ RAJKAMAL Vs. STATE
|
September 10, 2018 |
|
RAJA @ TIPPER RAJA Vs. STATE OF TAMILNADU, REP BY INSPECTOR OF POLICE, KUNNAM POLICE STATION, PERAMBALORE DISTRICT
|
February 14, 2018 |
|
RAJA AGENCY REPRESENTED BY ITS MANAGING DIRECTOR Vs. MADASAMY
|
March 12, 2018 |
|
RAJA BABU BY ITS PARTNER JAYAPRADHA THEATRES & RAJ THEATRES Vs. COMMISSIONER OF CORPORATION, CORPORATION OF CHENNAI, RIPPON BUILDING, CHENNAI
|
April 4, 2018 |
|
RAJA CHITHAMBARAM Vs. STATE REP , BY DEPUTY SUPERINTENDENT OF POLICE
|
October 9, 2018 |
|
RAJA HOLDINGS, FINANCIERS AND MERCHANTS Vs. R R P HOUSING PVT LTD
|
July 10, 2018 |
|
RAJA METALS CORPN. Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE, GOVERNMENT OF INDIA, NEW DELHI
|
October 30, 2018 |
|
RAJA MOHAMED Vs. MEMBER SECRETARY, CHENNNAI METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
|
September 6, 2018 |
|
RAJA SAMPATHKUMAR Vs. ARUMUGAM
|
January 23, 2018 |
|
RAJADURAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 18, 2018 |
|
RAJADURAI AND OTHERS Vs. STATE AND ANOTHER
|
July 13, 2018 |
|
RAJAGOPAL AND OTHERS Vs. THE DISTRICT COLLECTOR AND OTHERS
|
March 8, 2018 |
|
RAJAGOPALAN Vs. SHRIRAM CITY UNION FINANCE LTD
|
March 16, 2018 |
|
RAJAGOPALAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
April 3, 2018 |
|
RAJAGURU SPINNING MILLS (P) LTD Vs. G BALAGANAPATHY
|
December 13, 2018 |
|
RAJALAKSHMI Vs. STATE OF TAMIL NADU
|
April 9, 2018 |
|
RAJALAKSHMI Vs. JEYABHARATHI
|
January 22, 2018 |
|
RAJALAKSHMI Vs. BALASUBRAMANIAN
|
July 19, 2018 |
|
RAJALAKSHMI Vs. SECRETARY TO GOVERNMENT
|
January 11, 2018 |
|
RAJALAKSHMI Vs. D K LAKSHMI
|
August 16, 2018 |
|
RAJALAKSHMI Vs. MANAGING DIRECTOR, TAMIL NADU TRANSPORT CORPORATION LTD
|
October 10, 2018 |
|
RAJALAKSHMI AND ORS. Vs. STATE AND ORS.
|
June 27, 2018 |
|
RAJALAKSHMI PACKAGING Vs. ASSISTANT COMMISSIONER {COMMERCIAL TAXES-I (FAC)} COMMERCIAL TAXES DEPARTMENT
|
April 11, 2018 |
|
RAJALAKSHMI SPINNERS Vs. JAYANARAYANA SARDA
|
August 10, 2018 |
|
RAJALAKSHMI TEXTILE PROCESSORS PVT LTD Vs. COMMERCIAL TAX OFFICER
|
June 20, 2018 |
|
RAJALINGAM AND OTHERS Vs. STATE
|
September 6, 2018 |
|
RAJAMANI Vs. RAVICHANDRAN
|
July 27, 2018 |
|
RAJAMANI Vs. V KUMAR
|
July 11, 2018 |
|
RAJAMANI @ MANI Vs. MALLIGA
|
January 2, 2018 |
|
RAJAMANI AND OTHER Vs. STATE
|
August 27, 2018 |
|
RAJAMANICKAM Vs. STATE REPRESENTED BY SUB-INSPECTOR OF POLICE
|
September 11, 2018 |
|
RAJAMMAL Vs. BALAMMAL
|
July 25, 2018 |
|
RAJAMMAL Vs. MANONMANI
|
April 6, 2018 |
|
RAJAMMAL Vs. SWAMIKANNU
|
July 23, 2018 |
|
RAJAMMAL (DIED) Vs. SRIJA
|
September 14, 2018 |
|
RAJAMURUGAN @ BOMBAY RAJA Vs. STATE OF TAMIL NADU AND OTHERS
|
June 22, 2018 |
|
RAJAN Vs. THE COMMISSIONER OF POLICE AND OTHERS
|
June 18, 2018 |
|
RAJAPALAYAM MUNICIPALITY, REP BY ITS COMMISSIONER Vs. K J RAVICHANDRA RAJA
|
April 27, 2018 |
|
RAJAPUNNISA Vs. MEHARAJAN BEGUM
|
July 26, 2018 |
|
RAJARAM Vs. KRISHNAMURTHY
|
January 25, 2018 |
|
RAJARAM JOHRA Vs. COMMISSIONER OF CUSTOMS
|
September 19, 2018 |
|
RAJARATHINAM Vs. SHANMUGASUNDARAM RAMASWAMY PILLAI THROUGH HIS POWER AGENT ARUNCAHALAM
|
March 14, 2018 |
|
RAJASEKARAN @ NITHYANANDA Vs. MANIVASAGAM
|
September 24, 2018 |
|
RAJASEKARAN AND OTHERS Vs. STATE
|
July 16, 2018 |
|
RAJASINGHDAVID Vs. STATE OF TAMIL NADU AND OTHERS
|
June 27, 2018 |
|
RAJATHI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD., VILLUPURAM
|
January 25, 2018 |
|
RAJAVEL AND ANR. Vs. RAMAKRISHNAN AND ORS.
|
January 17, 2018 |
|
RAJAYYAN @ THANKAPPAN AND OTHERS Vs. MARY AND OTHERS
|
August 6, 2018 |
|
RAJEEV @ VEERANAN Vs. DISTRICT COLLECTOR, MADURAI AND OTHERS
|
March 13, 2018 |
|
RAJEEV MADHAV PATHAK Vs. M/S. KOTAK MAHINDRA BANK LIMITED
|
July 24, 2018 |
|
RAJENDDRAN Vs. STATE
|
February 1, 2018 |
|
RAJENDIRAN Vs. STATE OF TAMIL NADU
|
April 18, 2018 |
|
RAJENDIRAN, S/O MURUGESAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 5, 2018 |
|
RAJENDRA KUMAR Vs. C T CHITRA
|
August 11, 2018 |
|
RAJENDRAN Vs. STATE
|
July 10, 2018 |
|
RAJENDRAN Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM AND OTHERS
|
July 20, 2018 |
|
RAJENDRAN Vs. INSPECTOR OF POLICE AND OTHERS
|
August 2, 2018 |
|
RAJENDRAN Vs. SUPERINTENDENT OF POLICE
|
July 26, 2018 |
|
RAJENDRAN Vs. PARVATHY
|
June 7, 2018 |
|
RAJENDRAN Vs. DEIVASSIGAMANI
|
July 3, 2018 |
|
RAJENDRAN Vs. VASUDEVAN
|
April 28, 2018 |
|
RAJENDRAN Vs. MEENAKSHI
|
June 27, 2018 |
|
RAJENDRAN Vs. SUPERINTENDENT OF POLICE
|
April 4, 2018 |
|
RAJENDRAN Vs. MOHANAMBAL
|
November 9, 2018 |
|
RAJENDRAN Vs. STATE BY INSPECTOR OF POLICE, MATHIGIRI POLICE STATION
|
August 3, 2018 |
|
RAJESH Vs. STATE
|
August 11, 2018 |
|
RAJESH Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
May 17, 2018 |
|
RAJESH Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
|
January 29, 2018 |
|
RAJESH Vs. INSPECTOR OF POLICE, THIRUPPUVANAM POLICE STATION
|
September 12, 2018 |
|
RAJESH @ DAWOOD IBRAHIM Vs. STATE
|
August 29, 2018 |
|
RAJESH @ VINITH Vs. STATE OF TAMIL NADU AND OTHERS
|
June 26, 2018 |
|
RAJESH KUMAR Vs. THE INSPECTOR OF POLICE AND OTHERS
|
July 12, 2018 |
|
RAJESH KUMAR BAGMAR Vs. SWATHI @ NAGINA
|
December 3, 2018 |
|
RAJESH LAKSHMI CHAND Vs. E MAHESWARI
|
February 27, 2018 |
|
RAJESH MEENA Vs. MUNICIPAL COUNCIL NAGDA
|
March 19, 2018 |
|
RAJESWARI Vs. STATE OF TAMIL NADU AND OTHERS
|
January 19, 2018 |
|
RAJESWARI Vs. ARUNACHALA NADAR
|
July 18, 2018 |
|
RAJESWARI Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
March 26, 2018 |
|
RAJESWARI Vs. STATE OF TAMIL NADU, REP BY PRINCIPAL SECRETARY TO GOVERNMENT
|
March 27, 2018 |
|
RAJESWARI Vs. KIRAN
|
February 26, 2018 |
|
RAJESWARI R Vs. STATE OF TAMIL NADU
|
May 4, 2018 |
|
RAJINI Vs. SECRETARY TO THE GOVERNMENT HOME, PROHIBITION AND EXCISE DEPT., SECRETARIAT AND ANOTHER
|
February 20, 2018 |
|
RAJINI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
|
January 19, 2018 |
|
RAJKAMAL INDUSTRIES REPRESENTED BY PROPRIETRIX Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 15, 2018 |
|
RAJKAMAL TEXTILES Vs. COMMISSIONER OF CUSTOMS
|
June 22, 2018 |
|
RAJKISHORE BHAGWATSARAN AND OTHER Vs. M/S. MAXWORTH HOME LTD. AND OTHER
|
January 31, 2018 |
|
RAJKUMAR Vs. STATE
|
September 28, 2018 |
|
RAJKUMAR @ KUMAR AND OTHERS Vs. STATE
|
February 27, 2018 |
|
RAJKUMAR @ NANDAN Vs. STATE BY
|
August 10, 2018 |
|
RAJKUMAR GUPTA Vs. DEPUTY SUPERINTENDENT OF POLICE MAMALLAPURAM SUB-DIVISION KANCHEEPURAM DISTRICT
|
July 31, 2018 |
|
RAJKUMAR S METHA Vs. RENUKA DEVI
|
July 2, 2018 |
|
RAJKUMAR SUREEN Vs. MANJU TIRKI
|
March 20, 2018 |
|
RAJU Vs. SULOJANABAI (DIED) AND OTHERS
|
June 18, 2018 |
|
RAJU Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT AND OTHERS
|
April 19, 2018 |
|
RAJU NAIDU Vs. CHENMOUGA SUNDRA
|
January 18, 2018 |
|
RAKESH KHUMANSINGH KAJLA AND OTHERS Vs. M/S. KOTAK MAHINDRA BANK LIMITED AND OTHERS
|
July 16, 2018 |
|
RAKHI BANERJEE AND OTHERS Vs. SUBHANKAR MUKHERJEE
|
June 22, 2018 |
|
RAM RAJESHKUMAR Vs. INSPECTOR GENERAL OF REGISTRATION OFFICE OF INSPECTOR GENERAL OF REGISTRATION
|
January 31, 2018 |
|
RAMA RAO AYYAGARI Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY SECRETARY, INDUSTRIES DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENANI
|
January 23, 2018 |
|
RAMACHANDRAN Vs. RAMESH
|
September 6, 2018 |
|
RAMACHANDRAN Vs. INSPECTOR OF POLICE C B C I D (OCU)
|
August 3, 2018 |
|
RAMACHANDRAN Vs. R. KAMARAJ
|
January 24, 2018 |
|
RAMACHANDRAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
July 19, 2018 |
|
RAMACHANDRAN Vs. RAJENDRAN
|
January 31, 2018 |
|
RAMACHANDRAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 29, 2018 |
|
RAMACHANDRAN AND OTHERS Vs. GURUDEV REDDY AND OTHERS
|
June 5, 2018 |
|
RAMADOSS Vs. GOVT OF TAMIL NADU REP BY DISTRICT COLLECTOR NAGAPATTINAM DISTRICT
|
March 1, 2018 |
|
RAMAIAH Vs. STATE OF TAMIL NADU AND OTHERS
|
January 17, 2018 |
|
RAMAKKAL Vs. THE CHAIRMAN CUM MANAGING DIRECTOR AND OTHERS
|
July 9, 2018 |
|
RAMAKRISHNA Vs. S BOOPATHY
|
January 10, 2018 |
|
RAMAKRISHNA MILLS (COIMBATORE) LTD Vs. ANU YARNS
|
August 11, 2018 |
|
RAMAKRISHNAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
October 16, 2018 |
|
RAMAKRISHNAN Vs. STATE OF TAMIL NADU AND OTHERS
|
January 29, 2018 |
|
RAMAKRISHNAN Vs. VAITHIYALINGAM
|
February 8, 2018 |
|
RAMAKRISHNAN Vs. S R SUNDARAM
|
September 28, 2018 |
|
RAMAKRISHNAN Vs. STATE REP BY INSPECTOR OF POLICE
|
June 25, 2018 |
|
RAMAKRISHNAN Vs. VADIVEL
|
March 5, 2018 |
|
RAMAKRISHNAN Vs. STATE REP BY INSPECTOR OF POLICE
|
February 6, 2018 |
|
RAMAKRISHNAN Vs. PRINCIPAL SECRETARY
|
March 6, 2018 |
|
RAMAKRISHNAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
March 22, 2018 |
|
RAMAKRISHNAN Vs. G K SUNDARAM
|
December 20, 2018 |
|
RAMAKRISHNAN (DECEASED) Vs. RAGHUPATHY
|
February 28, 2018 |
|
RAMALAKSHMI Vs. INSPECTOR OF POLICE PERUMALPURAM POLICE STATION TIRUNELVELI
|
May 24, 2018 |
|
RAMALAKSHMI Vs. THANGARAJ
|
July 26, 2018 |
|
RAMALINGAM Vs. R. THIYAGARAJAN AND ANOTHER
|
February 14, 2018 |
|
RAMALINGAM Vs. ARULMIGU PARAMANAYAKI MARIAMMAN TEMPLE
|
June 26, 2018 |
|
RAMALINGAM Vs. MANAGER, ORIENTAL INSURANCE CO LTD
|
February 14, 2018 |
|
RAMALINGAM Vs. CHINNAPONNU @ KAMALAMBAL
|
February 12, 2018 |
|
RAMALINGAM Vs. STATE
|
February 6, 2018 |
|
RAMALINGAM Vs. MANGALALAKSHMI
|
March 12, 2018 |
|
RAMALINGAM Vs. STATE OF TAMIL NADU REP BY INSPECTOR OF POLICE, NEYVELI TOWN POLICE STATION
|
July 2, 2018 |
|
RAMALINGAM Vs. SUNDARAM
|
September 27, 2018 |
|
RAMALINGAM (DECEASED) Vs. KUPPIRUSAN (DECEASED)
|
September 26, 2018 |
|
RAMALINGAM (DECEASED) Vs. RENU GOUNDER
|
February 5, 2018 |
|
RAMALINGAM AIDED MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
October 9, 2018 |
|
RAMALINGAM PILLAI Vs. MUTHAIYA PILLAI
|
January 9, 2018 |
|
RAMAMIRTHAM Vs. DISTRICT COLLECTOR AND OTHERS
|
March 6, 2018 |
|
RAMAMMAL Vs. SUB-DIVISIONAL MAGISTRATE
|
January 5, 2018 |
|
RAMAN Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 10, 2018 |
|
RAMAN Vs. KOOTHAYEE
|
January 4, 2018 |
|
RAMAN Vs. STATE THROUGH INSPECTOR OF POLICE
|
June 20, 2018 |
|
RAMAN CONSTRUCTIONS Vs. UNION OF INDIA
|
January 22, 2018 |
|
RAMAN RAVI Vs. THE COMMISSIONER THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
|
February 1, 2018 |
|
RAMANA Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
March 6, 2018 |
|
RAMANATHAN Vs. THE SUPERINTENDENT OF POLICE, MADURAI AND OTHERS
|
June 11, 2018 |
|
RAMANATHAN @ ABDUL RAHEEM Vs. STATE OF TAMIL NADU AND OTHERS
|
June 12, 2018 |
|
RAMANATHAPURAM PERIYA MOHALLAM MUSLIM JAMATH NIRVAAHA MANDRAM Vs. STATE OF TAMIL NADU
|
June 28, 2018 |
|
RAMANI Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT AND ANOTHER
|
February 13, 2018 |
|
RAMANI AND OTHERS Vs. THE STATE OF TAMIL NADU AND OTHERS
|
July 19, 2018 |
|
RAMANUJAM Vs. KUPPUSWAMY PADAYACHI
|
March 1, 2018 |
|
RAMANUJAM AMMAL Vs. GOVINDARAJ
|
April 20, 2018 |
|
RAMAPPA Vs. G PRASANTH
|
July 26, 2018 |
|
RAMAPRABHA Vs. PANDI @ THANGAPANDI
|
July 19, 2018 |
|
RAMAR Vs. SINGARAM AMMAL
|
April 6, 2018 |
|
RAMAR Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
|
October 22, 2018 |
|
RAMAR Vs. K MATHAIYAN
|
September 11, 2018 |
|
RAMAR Vs. INSPECTOR OF POLICE
|
April 2, 2018 |
|
RAMARAJ Vs. STATE BY INSPECTOR OF POLICE
|
July 6, 2018 |
|
RAMARAJ @ TV KARA RAMARAJ AND OTHERS Vs. STATE
|
March 28, 2018 |
|
RAMARAJAN Vs. SHANMUGAM
|
October 5, 2018 |
|
RAMARAJAN AND OTHER Vs. STATE AND OTHER
|
September 6, 2018 |
|
RAMASAMY Vs. LAKSHMI @ RAJAMMAL
|
June 4, 2018 |
|
RAMASAMY Vs. M.K.KANDASAMY
|
October 29, 2018 |
|
RAMASAMY Vs. STATE REP BY INSPECTOR OF POLICE
|
September 20, 2018 |
|
RAMASAMY Vs. KALEESWARAN
|
June 28, 2018 |
|
RAMASAMY (DIED) Vs. BANUMATHI
|
April 5, 2018 |
|
RAMASAMY (DIED) Vs. MUTHAMMAL (DIED)
|
July 30, 2018 |
|
RAMASAMY @ CHELLADURAI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF COOPERATION FOOD AND CONSUMER PROTECTION
|
March 8, 2018 |
|
RAMASAMY CHETTIYAR Vs. SRINIVASAN
|
January 29, 2018 |
|
RAMASAMY NADAR (DECEASED) Vs. ALAMELU
|
July 16, 2018 |
|
RAMASUBBU Vs. KANDASAMY
|
March 21, 2018 |
|
RAMASWAMI Vs. AYENAN
|
April 19, 2018 |
|
RAMASWAMI Vs. MAYILATHAL
|
April 9, 2018 |
|
RAMASWAMY Vs. KANNAN @ ARUMUGHA GOUNDER
|
June 29, 2018 |
|
RAMASWAMY PILLAI HIGHER SECONDARY SCHOOL Vs. SECRETARY
|
November 15, 2018 |
|
RAMATHAL Vs. TAMIL NADU ELECTRICITY BOARD
|
April 10, 2018 |
|
RAMAYEE Vs. SAMPATH
|
January 25, 2018 |
|
RAMAYEE Vs. KARNAN (DECEASED)
|
October 23, 2018 |
|
RAMCO CEMENTS LTD REP BY ITS GENERAL MANAGER-LEGAL T MATHIVANAN Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 26, 2018 |
|
RAMDOSS Vs. SUBBAYYAN
|
January 5, 2018 |
|
RAMESH Vs. DEPUTY SUPERINTENDENT OF POLICE, DINDIGUL RURAL
|
June 20, 2018 |
|
RAMESH Vs. STATE
|
April 9, 2018 |
|
RAMESH Vs. FOOD INSPECTOR, ERODE CITY MUNICIPAL CORPORATION
|
April 26, 2018 |
|
RAMESH Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
July 17, 2018 |
|
RAMESH Vs. STATE OF TAMIL NADU
|
February 7, 2018 |
|
RAMESH Vs. BALAJI THEATRE
|
January 2, 2018 |
|
RAMESH Vs. STATE
|
March 28, 2018 |
|
RAMESH Vs. SADHASIVAMOORTHY
|
October 5, 2018 |
|
RAMESH AND OTHER Vs. STATE
|
April 10, 2018 |
|
RAMESH ARAVIND @ RAMESH @ KUDALKUZHAMBU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 12, 2018 |
|
RAMESH N. Vs. SECRETARY TO GOVERNMENT
|
September 6, 2018 |
|
RAMESHKUMAR Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 17, 2018 |
|
RAMESHKUMAR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
March 27, 2018 |
|
RAMIAH SPINNERS LTD, REP BY ITS POWER OF ATTORNEY, GNANASEKARAN Vs. SOUNDAPPAN
|
March 17, 2018 |
|
RAMU @ RAMACHANDIRAN Vs. STATE REP BY INSPECTOR OF POLICE
|
May 31, 2018 |
|
RAMU THAI AND OTHERS Vs. NAGASAWMY AND ANOTHER
|
April 13, 2018 |
|
RAMYA Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY
|
March 23, 2018 |
|
RAMYA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
September 4, 2018 |
|
RAMYA AUTO AGENCY Vs. TVS MOTOR COMPANY LTD.
|
March 8, 2018 |
|
RAMYA DURGADEVI Vs. A RAJASEKAR
|
April 18, 2018 |
|
RAMYA P Vs. DIRECTOR,DIRECTORATE OF MEDICAL EDUCATION
|
March 28, 2018 |
|
RANE BRAKE LINING LIMITED Vs. GOVERNMENT OF TAMIL NADU DEPARTMENT OF LABOUR & EMPLOYMENT
|
July 12, 2018 |
|
RANE BRAKE LININGS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
June 27, 2018 |
|
RANE NSK STEERING SYSTEMS PVT LTD Vs. COMMISSIONER OF CENTRAL TAX & CENTRAL EXCISE, CHENNAI III COMMISSIONERATE
|
August 7, 2018 |
|
RANE TRW STEERING SYSTEM LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CENTRAL TAX
|
February 12, 2018 |
|
RANGAIYA GOUNDER Vs. ESWARAN
|
October 24, 2018 |
|
RANGAMMAL Vs. NALLAPPA REDDIAR
|
October 12, 2018 |
|
RANGAMMAL Vs. K S MANI
|
July 3, 2018 |
|
RANGANATHAN Vs. COMMISSIONER, VELLORE CORPORATION
|
July 2, 2018 |
|
RANGANATHAN Vs. VISWANATHAN
|
September 6, 2018 |
|
RANGANATHAN Vs. PRESIDING OFFICER LABOUR COURT
|
August 23, 2018 |
|
RANGANATHAN Vs. SIVAKUMAR
|
January 18, 2018 |
|
RANGANATHAN (DIED) Vs. CHENNAMMAL
|
April 12, 2018 |
|
RANGANAYAKI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
|
July 24, 2018 |
|
RANGARAJ PANDE AND OTHER Vs. KUMARAVEL
|
August 10, 2018 |
|
RANI Vs. DHANALAKSHMI AMMAL
|
April 25, 2018 |
|
RANI Vs. STATE OF TAMILNADU REP BY SECRETARY TO GOVERNMENT HOME
|
April 10, 2018 |
|
RANI Vs. M BASKARAN
|
August 27, 2018 |
|
RANI Vs. STATE OF TAMIL NADU AND OTHERS
|
February 16, 2018 |
|
RANI Vs. DISTRICT COLLECTOR & DISTRICT MAGISTRATE CUDDALORE DISTRICT, CUDDALORE AND ANOTHER
|
February 20, 2018 |
|
RANI Vs. STATE
|
August 9, 2018 |
|
RANI @ AZHAGU RANI Vs. TAHSILDAR, KATTUMANNARKOIL
|
April 27, 2018 |
|
RANI @ SIDHESWARI Vs. SUMATHI
|
July 3, 2018 |
|
RANI AND OTHERS Vs. SUNDARAM
|
August 6, 2018 |
|
RANI MANGATHA Vs. PICHAIAMMAL ALIAS SHENBAGAVALLI
|
March 28, 2018 |
|
RANIAMMAL (DIED) Vs. KUPPUSAMI
|
October 24, 2018 |
|
RANIPETTAI PHARMACY COLLEGE Vs. PHARMACY COUNCIL OF INDIA AND OTHERS
|
February 27, 2018 |
|
RANJEET KUMAR Vs. REVENUE OFFICER AND OTHERS
|
June 7, 2018 |
|
RANJITH Vs. N RAJA
|
September 26, 2018 |
|
RANJITH KUMAR Vs. SOUNDARAKUMARI
|
April 16, 2018 |
|
RANJITHAM Vs. GOPALAKRISHNAN
|
July 9, 2018 |
|
RANJITHKUMAR Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
August 1, 2018 |
|
RASHEEDA AND ORS Vs. PRINCIPAL ACCOUNTANT GENERAL (ACCOUNTS & ENTITLEMENT) AND ORS
|
March 14, 2018 |
|
RASI TEX (IN) P LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
September 14, 2018 |
|
RASU @ PULIAMARATHU RASU Vs. STATE REPRESENTED BY ASSISTANT SUPERINTENDENT OF POLICE
|
September 18, 2018 |
|
RASU ALIAS SELVARAJ Vs. STATE OF TAMIL NADU
|
February 12, 2018 |
|
RATHIDEVI Vs. MOHANAMBAL @ MOHANA
|
January 29, 2018 |
|
RATHINAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
July 9, 2018 |
|
RATHINAM Vs. SANTHANAM AND OTHERS
|
January 29, 2018 |
|
RATHINAM AND OTHER Vs. STATE
|
October 1, 2018 |
|
RATHINAM S/O KARUPU THEVAN Vs. STATE
|
August 3, 2018 |
|
RATHINAMMAL Vs. SALAMMAL
|
March 15, 2018 |
|
RATHINASABAPATHY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 21, 2018 |
|
RATHINAVELU Vs. STATE
|
February 23, 2018 |
|
RATHINAVELU Vs. V SIVAKUMAR
|
June 27, 2018 |
|
RATHNA STORES (P) LIMITED Vs. STATE OF TAMIL NADU
|
June 13, 2018 |
|
RATHNABAI AND OTHERS Vs. SAROJA AND OTHERS
|
February 1, 2018 |
|
RATHNAVEL Vs. STATE BY INSPECTOR OF POLICE
|
January 23, 2018 |
|
RATNA MOHAMMED Vs. CHIEF ENFORCEMENT OFFICER
|
July 13, 2018 |
|
RATNAM CHETTIAR Vs. GUNDU
|
March 13, 2018 |
|
RAVEENDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 5, 2018 |
|
RAVI Vs. STATE OF TAMIL NADU
|
February 13, 2018 |
|
RAVI Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHERS
|
June 12, 2018 |
|
RAVI Vs. SIVANTHI
|
April 11, 2018 |
|
RAVI Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
August 24, 2018 |
|
RAVI Vs. INSPECTOR OF POLICE, NIB CID
|
July 13, 2018 |
|
RAVI Vs. RANGARAJ
|
September 20, 2018 |
|
RAVI Vs. STATE
|
December 20, 2018 |
|
RAVI Vs. BENITA ANGELENA ESTHER
|
July 11, 2018 |
|
RAVI Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 24, 2018 |
|
RAVI @ RAVICHANDRAN Vs. STATE
|
March 19, 2018 |
|
RAVI GUPTA AND OTHERS Vs. M/S. JEY AGENCIES
|
February 19, 2018 |
|
RAVICHANDRAN Vs. DISTRICT COLLECTOR AND OTHERS
|
March 6, 2018 |
|
RAVICHANDRAN Vs. STATE OF TAMIL NADU AND OTHERS
|
April 11, 2018 |
|
RAVICHANDRAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 24, 2018 |
|
RAVICHANDRAN Vs. SULAIMAN
|
October 27, 2018 |
|
RAVIKUMAR Vs. ELANGOVAN
|
July 17, 2018 |
|
RAVIKUMAR Vs. STATE
|
April 2, 2018 |
|
RAVIKUMAR Vs. JANAKI VIJAYA KUMAR AND OTHERS
|
June 18, 2018 |
|
RAVIKUMAR AND OTHERS Vs. STATE AND OTHERS
|
July 3, 2018 |
|
RAVINDRA KUMAR Vs. THE COMMISSIONER OF CUSTOMS (COMMISSIONERATE
|
August 11, 2018 |
|
RAVINDRAN THANGAPPAN Vs. THE AUTHORISED OFFICER, STATE BANK OF INDIA
|
February 7, 2018 |
|
RAVISANKAR Vs. DIRECTOR GENERAL OF POLICE
|
January 31, 2018 |
|
REAL TALENT ENGINEERING PVT. LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
February 5, 2018 |
|
RECOVERY OFFICER, SUB REGIONAL OFFICE, ESI CORPORATION Vs. E SUBBAIAN
|
April 24, 2018 |
|
REETA Vs. E PREM KUMAR
|
April 20, 2018 |
|
REGEENA JEPPIAR ENGINEERING COLLEGE Vs. JEPPIAAR SHEELA
|
August 3, 2018 |
|
REGEN POWERTECH PRIVATE LTD Vs. CENTRAL BOARD OF DIRECT TAXES
|
March 28, 2018 |
|
REGENCY CERAMICS LIMITED Vs. GOVERNMENT OF PUDUCHERY
|
April 28, 2018 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. CHINNATHAMBI
|
October 9, 2018 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. PULLICAR MILLS LTD
|
September 20, 2018 |
|
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION LTD Vs. SHREE VENKATESA ENGINEERING WORKS
|
July 25, 2018 |
|
REGIONAL MANAGER Vs. ASAR
|
February 6, 2018 |
|
REGIONAL MANAGER (CHENNAI REGION) Vs. DEPUTY GENERAL SECRETARY, VIJAYA BANK WORKERS ORGANISATION AND ANR.
|
July 20, 2018 |
|
REGIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. ARUN
|
July 6, 2018 |
|
REGIONAL PROVIDENT FUND COMMISSIONER II Vs. Q SOURCES GLOBAL CONSULTING PVT LTD
|
July 30, 2018 |
|
REGISTRAR ANNA UNIVERSITY Vs. R AJAY
|
September 11, 2018 |
|
REGISTRAR ANNA UNIVERSITY CHENNAI Vs. N SAKTHIESWARAN
|
July 4, 2018 |
|
REGISTRAR OF COOPERATIVE SOCIETIES, KILPAUK, CHENNAI Vs. K VELUSAMY
|
July 24, 2018 |
|
REGISTRAR, ANNA UNIVERSITY Vs. ARUL LEO JONES
|
July 5, 2018 |
|
REHMAN ALAIS ABANG Vs. INTELLIGENCE OFFICER
|
February 6, 2018 |
|
REJI CHACKO Vs. R KASTHURI
|
July 31, 2018 |
|
REJITHA Vs. THE INSPECTOR OF POLICE
|
March 20, 2018 |
|
REJITHARANI Vs. AYYAPPAN
|
July 27, 2018 |
|
RELIANCE CAPITAL LTD. AND OTHERS Vs. SUKANYA PRIYA
|
June 12, 2018 |
|
RELIANCE GENERAL INSURANCE Vs. P PANCHATCHARAM
|
October 5, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. K RAJA
|
October 10, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. MAHESH
|
September 12, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. J SARASWATHY
|
September 19, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. K KALIAMMAL
|
September 7, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. SWARNALATHA
|
July 26, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. V NAGARAJ TIPPA
|
August 10, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. S KACHAPALAYAM
|
April 28, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. M PADMAVATHI
|
August 23, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. D SUBRAMANIAN
|
January 29, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. D SUBRAMANIAN
|
January 30, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. R CHANDRA
|
March 12, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. UOMAITHURAI
|
January 24, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. A ATHIYA MUBEEN
|
January 12, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. M KRISHNAN
|
June 7, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. D SATHEESH KUMAR
|
January 4, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. T VIGNESH
|
April 3, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. CHENNAPPAN
|
July 6, 2018 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. D. MUTHU
|
February 20, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. B. CHITHRA AND OTHERS
|
July 17, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. DEEPA
|
June 7, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. ATHILAKSHMI @ RAJALAKSHMI
|
March 5, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. MARIAPPAN
|
April 26, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. K THIYAGARAJAN
|
April 20, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. MAYILA
|
June 11, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. RAJA
|
June 7, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. VIJAYALAKSHMI
|
June 7, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. K JOHN JACOB ANANDKUMAR
|
September 6, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. JOHN BRITTO
|
September 4, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. PRATHAP
|
September 19, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. U SAKUNTHALA
|
September 17, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED, NAIGAUM CROSS ROAD Vs. ALAKHA PRASAD
|
June 12, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. MANICKAM
|
April 10, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SAROJA
|
March 16, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. G RAMACHANDRAN
|
June 21, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SELVI
|
October 9, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. MALARKODI
|
September 20, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. A SUSAI PHILAMIN RAJ
|
October 3, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. VELU
|
February 15, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RAJAN
|
July 9, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. R. SANTHA AND OTHERS
|
June 11, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. KALAISELVI AND OTHERS
|
April 9, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD., MUMBAI Vs. D. JOTHI AND OTHERS
|
February 9, 2018 |
|
RELIGARE FINVEST LIMITED AND OTHERS Vs. JOSEPH JOHN
|
August 21, 2018 |
|
RENAULT NISSAN AUTOMOTIVE INDIA PVT LTD , REP BY ITS CHIEF FINANCIAL OFFICER Vs. DEPUTY COMMISSIONER-II (FAC)
|
October 23, 2018 |
|
RENAULT NISSAN TECHNOLOGY & BUSINESS CENTRE INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 12, 2018 |
|
RENGANATHAN Vs. STATE
|
February 20, 2018 |
|
RENGANATHAN Vs. SARAVANA STORE, REP BY ITS PARTNER T ELLAPPAN
|
July 10, 2018 |
|
RENGARAJAN Vs. THIRUMALAI VELAYUTHAM
|
April 16, 2018 |
|
RENGASAMY Vs. SUBRAMANI
|
March 22, 2018 |
|
RENT WORKS INDIA PRIVATE LTD. Vs. ASSISTANT COMMISSIONER (ST), ROYAPETTAH ASSESSMENT CIRCLE
|
January 18, 2018 |
|
RENUKA DEVI Vs. S. KATHER BATCHA
|
November 1, 2018 |
|
REV C DURAI ARASU PASTOR Vs. INDIA EVANGELICAL LUTHERAN CHURCH
|
July 26, 2018 |
|
REV. D. STEPHENSON Vs. THE CHAIRMAN, THE PASTORATE COMMITTEE AND OTHERS
|
July 24, 2018 |
|
REV. D.K. STEPHEN, PASTORATE CHAIRMAN, CHURCH OF SOUTH INDIA Vs. REV. D. DAVID ANBU PRABAKARAN, JAWAHAR NAGAR PASTORATE, TDTA AND OTHERS
|
August 17, 2018 |
|
REV. SAMUEL D. STEPHENS Vs. A. SAMUEL RAMASAMY
|
April 4, 2018 |
|
REVENUE DIVISIONAL OFFICER Vs. A PAVADAI
|
June 27, 2018 |
|
REVENUE DIVISIONAL OFFICER Vs. S SRINIVASAN
|
July 23, 2018 |
|
REVENUE DIVISIONAL OFFICER Vs. T KESAVAPERUMAL PILLAI
|
August 14, 2018 |
|
REVENUE DIVISIONAL OFFICER Vs. MANGALAGANDHI
|
July 19, 2018 |
|
REVENUE DIVISIONAL OFFICER AND ANOTHER Vs. S. PADMANABHAN AND OTHERS
|
March 7, 2018 |
|
REVENUE DIVISIONAL OFFICER KUMBAKONAM THANJAVUR DISTRICT Vs. J RANI
|
October 24, 2018 |
|
REVENUE DIVISIONAL OFFICER TIRUVANNAMALAI Vs. VENGAMMAL
|
April 26, 2018 |
|
REVENUE DIVISIONAL OFFICER TIRUVANNAMALAI Vs. JALEEL BASHA
|
January 18, 2018 |
|
REVENUE DIVISIONAL OFFICER, (LAND ACQUISITION) Vs. PONNAMMAL
|
January 30, 2018 |
|
REVENUE SECRETARY REVENUE DEPARTMENT SECRETARIAT Vs. T STEPHEN
|
June 28, 2018 |
|
REVOOR PADMANABHA CHETTYS EDUCATIONAL TRUST Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT
|
June 12, 2018 |
|
RIDDHIE KOTHARI Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
|
July 31, 2018 |
|
RITESH BAWRI Vs. DALMIA BHARATH (LTD)
|
June 14, 2018 |
|
RIVERSIDE INFRASTRUCTURE PVT LTD Vs. LIC HOUSING FINANCE LTD
|
July 25, 2018 |
|
RIYA DAVID Vs. T MANIKANDAN
|
September 25, 2018 |
|
RIZWAN N LALANI Vs. V PRABHAKARAN
|
September 4, 2018 |
|
RKAY MARKETING Vs. ASIAN CAPITAL CONSOLIDATED HOLDINGS PRIVATE LIMITED
|
March 23, 2018 |
|
ROBERT KENNEDY Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI
|
July 18, 2018 |
|
ROCA BATHROOM PRODUCTS PRIVATE LIMITED, REP BY ITS SENIOR VICE PRESIDENT-HR, M V VASUDEVAN Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-II(C&R), EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 17, 2018 |
|
ROCA BATHROOM PRODUCTS PVT LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX 1
|
December 4, 2018 |
|
ROCKET RAJA Vs. STATE
|
August 3, 2018 |
|
ROCKY @ RAJESH Vs. STATE, REPRESENTED THROUGH INSPECTOR OF POLICE
|
January 5, 2018 |
|
ROHIA BEEVI Vs. MARIAMMA (DIED)
|
July 3, 2018 |
|
ROHILANT EBENS Vs. RUKKUMANI AMMAL
|
November 2, 2018 |
|
ROHIT RABINDRANATH AND OTHERS Vs. STATE OF TAMIL NADU AND OTHER
|
September 3, 2018 |
|
ROHLIG INDIA PRIVATE LIMITED, OLYMPIA PLATINA, REP BY ITS DIRECTOR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (C&R), EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 20, 2018 |
|
ROSHAN OVERSEAS, REPRESENTED BY ITS PROPRIETOR USMAN ABDUL NOBLE Vs. COMMISSIONER OF CUSTOMS
|
April 25, 2018 |
|
ROSY VELANKANNI Vs. DEPUTY COMMISSIONER AND OTHERS
|
June 25, 2018 |
|
ROY M. MATHEW Vs. STATE
|
August 2, 2018 |
|
ROYAL AUTO AGENCIES Vs. STATE TAX OFFICER
|
June 20, 2018 |
|
ROYAL BANK OF SCOTLAND NV Vs. T D NAIDU
|
August 2, 2018 |
|
ROYAL MADRAS YACHT CLUB SPRING HAVEN WHARF HARBOUR CHENNAI Vs. STATE OF TAMIL NADU
|
October 8, 2018 |
|
ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE CO. LTD. Vs. SHARMILA AND OTHERS
|
April 24, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LIMITED Vs. P L SATHAPPAN
|
July 23, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. RAJA
|
September 19, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. U SIVAGAMI
|
September 5, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. SEVANTHAMANI
|
July 2, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. E SULOCHANA
|
July 6, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. CHINTHAMANI
|
April 24, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. SANTHOSAM
|
April 24, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. V SWAMINATHAN BALAJI
|
April 19, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. SUBBULAKSHMI
|
March 22, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. ASHOKAN @ MASILAMANI
|
April 5, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. MURUGAMMAL @ NANDHINI
|
January 11, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. J VEENA
|
January 12, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. K LATHA
|
August 20, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. SETHU AND OTHERS
|
July 25, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. SUGANTHI
|
April 2, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. VEERAPPAN
|
March 23, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO.LTD. Vs. SULOCHANA
|
November 19, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. MINOR S DEENU PRASAD
|
September 26, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. EASWARI
|
June 27, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. P RAMESH KUMAR
|
April 4, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. R SIVARANJANI
|
August 31, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. T N NARAYANAN
|
June 22, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. S H SANJAI
|
January 3, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED, KANYAKUMARI, REP BY ITS BRANCH MANAGER Vs. SAGAYAKANI
|
September 18, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. ELIZABETH
|
September 26, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. VIJAYALAKSHMI
|
August 9, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. RAMASAMI
|
March 28, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. V NATARAJA PERUMARI
|
February 28, 2018 |
|
ROYAL SUNDARAM ALLIANZ INSURANCE CO LTD Vs. M THENMOZHI
|
September 19, 2018 |
|
ROYAL SUNDARAM GENERAL INSURANCE CO LTD Vs. AMSATH BEGUM
|
August 30, 2018 |
|
ROYAL SUNDARM ALLIANCE INSURNCE CO LTD Vs. CHINNATHAMBI
|
November 2, 2018 |
|
ROYAL VILLA RESIDENTS ASSOCIATION Vs. PROJECT MANAGEMENT COMMITTEE KOTTURPURAM
|
July 3, 2018 |
|
ROYALTY METAL REPRESENTED BY ITS PROPRIETOR MANSUKH KHONDA Vs. JAGDISHBHAI BHATT (DECEASED)
|
March 9, 2018 |
|
RT REV S E C DEVASAHAYAM Vs. R STANLEY VEDAMANICKAM
|
September 17, 2018 |
|
RUBILAMARY Vs. FAIZAL HUSSAIN
|
April 10, 2018 |
|
RUBINI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
June 12, 2018 |
|
RUCHI HEALTH FOODS LIMITED Vs. UNION BANK OF INDIA
|
June 28, 2018 |
|
RUKAMANI AMMAL Vs. LINGAN
|
July 17, 2018 |
|
RUKKU AND ANOTHER Vs. K.SIVAGNANAM AND OTHERS
|
January 24, 2018 |
|
RUKMANI AMMAL Vs. GOVINDARAJ
|
April 10, 2018 |
|
RUKMANI RAMANUJAM Vs. SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES & PENSIONS DEPARTMENT OF PERSONNEL AND TRAINING, NEW DELHI
|
June 20, 2018 |
|
RUKMANIAMMAL Vs. DISTRICT COLLECTOR AND OTHERS
|
July 3, 2018 |
|
RUKMINI RAJAPPAN Vs. V G SANTHOSAM
|
September 20, 2018 |
|
RUKUMANI BALASINGH Vs. STATE OF TAMILNADU
|
December 31, 2018 |
|
RUPAL M. SHAH AND ANOTHER Vs. BHUPENDRA C. SHAH AND ANOTHER
|
March 7, 2018 |
|
RUSKIM SEA FOODS LIMITED Vs. EVERGREEEN SEA FOODS PVT
|
February 15, 2018 |
|
RUSSELRAJ Vs. THE STATE OF TAMIL NADU
|
February 1, 2018 |
|
RVS EDUCATIONAL TRUST Vs. COUNCIL OF ARCHITECTURE
|
August 14, 2018 |
|
RVS EDUCATIONAL TRUST AND OTHERS Vs. COUNCIL OF ARCHITECTURE AND OTHERS
|
July 18, 2018 |
|
S . RANJIT PRIYA AND OTHERS Vs. SUSEELA AND OTHERS
|
November 2, 2018 |
|
S 439 SALEM AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LIMITED Vs. V RAJENDRAN
|
March 1, 2018 |
|
S A BAKRUDIN Vs. INSPECTOR OF POLICE NIB CID
|
September 12, 2018 |
|
S A CHARUMATHI (MINOR) Vs. GOVERNMENT OF INDIA
|
July 25, 2018 |
|
S A ENGINEERING COLLEGE, POONAMALLEE-AVADI ROAD, THIRUVERKADU POST Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT
|
July 16, 2018 |
|
S A K P RAVINTHIRAN Vs. PALANIAMMAL
|
April 19, 2018 |
|
S A MARGARET ANGEL Vs. STATE REP BY INSPECTOR OF POLICE
|
October 5, 2018 |
|
S AATHI NARAYANAN Vs. SUPERINTENDENT OF POLICE, DISTRICT POLICE OFFICE, VIRUDHUNAGAR
|
May 3, 2018 |
|
S ALAGAR Vs. R DINAKARAN
|
October 1, 2018 |
|
S ALAGARAJ Vs. GENERAL MANAGER/DISCIPLINARY AUTHORITY, UNITED INDIA INSURANCE COMPANY LIMITED
|
March 5, 2018 |
|
S ALPHONSE Vs. A GNANARAJ
|
April 3, 2018 |
|
S AMUTHA Vs. A PALANIAMMAL (DIED)
|
March 27, 2018 |
|
S ANANTHARAMAN Vs. REGISTRAR, TAMIL NADU M G R MEDICAL UNIVERSITY
|
April 11, 2018 |
|
S ANNAMALAI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY REP BY ITS GENERAL MANAGER
|
January 11, 2018 |
|
S ANTONY MICHAEL Vs. REJI CHACKO
|
June 8, 2018 |
|
S ANURADHA Vs. REGISTRAR
|
February 2, 2018 |
|
S ARASALINGAM Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY LABOUR AND EMPLOYMENT DEPARTMENT
|
February 7, 2018 |
|
S ARAVIND Vs. SOWMIYA
|
April 20, 2018 |
|
S ARCOKIASAMY Vs. P AMUDHA, IAS
|
August 2, 2018 |
|
S ARIVAZHAGAN Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD, CHENNAI
|
June 5, 2018 |
|
S AROKIA JAMES ANTHONY Vs. METROPOLITAN TRANSPORT CORPORATION, CHENNAI LTD , REP BY ITS, MANAGING DIRECTOR, PALLAVAN SALAI
|
February 28, 2018 |
|
S ARUCHAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT & PANCHAYAT RAJ (E2) DEPARTMENT, SECRETARIAT, CHENNAI
|
April 17, 2018 |
|
S ARUCHAMY Vs. NAVENDRARAJA TEXTILES LTD
|
July 24, 2018 |
|
S ARUL ANTONY Vs. STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT SECRETARIAT
|
April 28, 2018 |
|
S ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU
|
April 13, 2018 |
|
S ARUMUGASAMY Vs. NIRANJAN MARDI I A S
|
September 18, 2018 |
|
S ARUMUGHAM Vs. V RAMALINGAM
|
January 19, 2018 |
|
S ARUNACHALAM Vs. DIVISIONAL MANAGER CANARA BANK REGIONAL OFFICE
|
October 16, 2018 |
|
S ASHWINKUMAR Vs. SECRETARY TO GOVERNMENT
|
August 28, 2018 |
|
S ATHIGAMAN Vs. STATE
|
February 6, 2018 |
|
S AUSTIN BLESSIE Vs. TAMIL NADU MGR MEDICAL UNIVERSITY
|
October 5, 2018 |
|
S B I GENERAL INSURANCE COMPANY LIMITED Vs. PONNUMANI
|
August 31, 2018 |
|
S B I GENERAL INSURANCE COMPANY LIMITED Vs. SUMATHI
|
June 21, 2018 |
|
S BABIYOLA MARY Vs. GOVERNMENT OF TAMIL NADU
|
March 22, 2018 |
|
S BABU Vs. SYED MEERAN MOHAMMED HUSSAINY
|
January 10, 2018 |
|
S BABU KUMAR Vs. STATE REP BY INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, THOOTHUKUDI DISTRICT
|
May 18, 2018 |
|
S BACKIYALAKSHMI Vs. P GANESAN
|
March 7, 2018 |
|
S BAGYALAKSHMI Vs. R K SUBRAMANIAM
|
September 26, 2018 |
|
S BALAKRISHNAN Vs. COMMISSIONER, ANIMAL HUSBANDRY DEPARTMENT
|
January 30, 2018 |
|
S BALAMURUGAN Vs. PRINCIPAL SECRETARY
|
April 26, 2018 |
|
S BALASUBRAMANIAN Vs. DISTRICT COLLECTOR SALEM DISTRICT, SALEM
|
October 4, 2018 |
|
S BALASUBRAMANIAN Vs. M CHANDIRA
|
July 30, 2018 |
|
S BHAVANI Vs. R RAMESH
|
July 10, 2018 |
|
S BHUVANESWARI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY REP BY ITS GENERAL MANAGER
|
January 2, 2018 |
|
S BOSE Vs. G SELVAKUMAR
|
August 30, 2018 |
|
S BOSE Vs. ASSISTANT DIRECTOR OF SURVEY
|
March 28, 2018 |
|
S CHANDRA Vs. COMMISSIONER OF POLICE
|
September 25, 2018 |
|
S CHANDRA BASKARAN Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH
|
January 17, 2018 |
|
S CHANDRASEKARA BHATTAR Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
|
October 8, 2018 |
|
S CHINNADURAI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
March 28, 2018 |
|
S D KAMARAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD
|
January 18, 2018 |
|
S DALLAS Vs. A S RANI CLEMENTIA
|
August 29, 2018 |
|
S DASARATHAN Vs. K THANGARAJ
|
March 2, 2018 |
|
S DEVAKI Vs. A DEENADAYALAN
|
July 24, 2018 |
|
S DEVI Vs. K BALASUBRAMANIAN
|
September 5, 2018 |
|
S DHANANJAY ADITHAN Vs. TIRUCHENDUR ARULMIGU SUBRAMANIASAMY THIRUKOIL IDOL
|
February 13, 2018 |
|
S DHANAPALAN Vs. SUPERINTENDING ENGINEER, PUBLIC WORKS DEPARTMENT
|
January 2, 2018 |
|
S DHANASEKAR Vs. UNION OF INDIA
|
January 17, 2018 |
|
S DHANDAPANI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE LTD
|
March 5, 2018 |
|
S DHARMARAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
April 28, 2018 |
|
S DHIVYA Vs. STATE REPRESENTED BY PRINCIPAL SECRETARY
|
October 5, 2018 |
|
S DJODILATCHOUMY Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
April 27, 2018 |
|
S DORAISAMY Vs. SECRETARY TO GOVERNMENT
|
March 5, 2018 |
|
S DURAIRAJ Vs. M RAJU
|
June 20, 2018 |
|
S DURAISAMY Vs. BOSE
|
June 19, 2018 |
|
S E ABDUL AZIZ SAHIB Vs. M S M SHEIK BAWA SAHIB
|
January 31, 2018 |
|
S E MANICKAM Vs. GENERAL MANAGER SOUTHERN RAILWAY
|
April 18, 2018 |
|
S ELANGOVAN Vs. RAJA
|
July 16, 2018 |
|
S ELUMALAI Vs. S THAMEEM
|
April 18, 2018 |
|
S ELUMALAI Vs. J VISALAKSHI AMMAL (DECEASED)
|
July 5, 2018 |
|
S F MOHAMMAD GADAFEE Vs. STATE OF TAMIL NADU
|
September 20, 2018 |
|
S F V SELVARAJ Vs. ASST COMMISSIONER OF WEALTH TAX
|
February 20, 2018 |
|
S GANAPATHI Vs. STATE REPRESENTED BY SUB-INSPECTOR OF POLICE
|
April 11, 2018 |
|
S GANDHI Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
January 12, 2018 |
|
S GANDHI Vs. STATE REPRESENTED BY COMMISSIONER OF POLICE
|
August 21, 2018 |
|
S GANESA KURUKKAL Vs. M MANGAIYARKARASI
|
August 7, 2018 |
|
S GANESAN Vs. TAMIL NADU STATE LEGAL SERVICES AUTHORITY REP BY ITS SECRETARY
|
April 18, 2018 |
|
S GANESH KUMAR Vs. DIRECTOR
|
January 3, 2018 |
|
S GANTHIMATHI Vs. N PAVUNAMBAL
|
March 2, 2018 |
|
S GNANATHIRAVIYAM Vs. STATE REP BY SECRETARY
|
July 3, 2018 |
|
S GOKULAKRISHNAN Vs. SUB COLLECTOR
|
February 14, 2018 |
|
S GOVINDARAJAN Vs. TAMIL NADU HOUSING BOARD
|
February 6, 2018 |
|
S GUGAN Vs. COMMISSIONER OF CUSTOMS SEA IMPORT/VIGILANCE-CH-VIII COMMISSIONERATE
|
April 26, 2018 |
|
S GURUMOORTHY Vs. INSPECTOR OF POLICE, SPE
|
August 1, 2018 |
|
S HARI PRASAD Vs. REGISTRAR, BHARATHIAR UNIVERSITY
|
September 24, 2018 |
|
S HARISHITH (MINOR) Vs. S PADMAJA
|
August 2, 2018 |
|
S ILAMARAN Vs. B HABIBUNNISA BEGAM
|
June 29, 2018 |
|
S IRISH RAJA Vs. R RAJA
|
April 16, 2018 |
|
S ISAIKIMUTHU Vs. STATE OF TAMILNADU
|
July 27, 2018 |
|
S ISRAEL DURAI Vs. DISTRICT COLLECTOR
|
August 31, 2018 |
|
S JAMES DHANARAJ Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, DINDIGUL
|
June 26, 2018 |
|
S JAYALAKSHMI Vs. ARULMIGHU VENGEESWARAR ALAGAR PERUMAL AND NAGATHAMMAN DEVASTHANAM
|
July 26, 2018 |
|
S JAYAPRAKASH Vs. P DURAISWAMY
|
March 7, 2018 |
|
S JAYARAJ Vs. B VENKIDU
|
April 28, 2018 |
|
S JAYARAMAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
January 2, 2018 |
|
S JEBAMALAI Vs. P JOHN THOMAS
|
July 9, 2018 |
|
S JEYADEVI Vs. DIRECTOR
|
February 1, 2018 |
|
S JEYAKODI Vs. DISTRICT COLLECTOR MADURAI
|
August 2, 2018 |
|
S JEYAKUMAR Vs. THULASIAMMAL
|
July 26, 2018 |
|
S JEYAMALAR Vs. K NOOR MOHAMMED
|
March 19, 2018 |
|
S JEYARAM Vs. P NAINA MOHAMMED ROWTHER (DIED)
|
August 24, 2018 |
|
S JOKKIN Vs. ADDITIONAL CHIEF SECRETARY / COMMISSIONER OF LAND ADMINISTRATION, CHEPAUK, CHENNAI
|
February 28, 2018 |
|
S JOSEPH ALPHONSE RAJ Vs. SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
|
March 20, 2018 |
|
S JOSEPH DENNIS SAHAYAM Vs. M MARIYA GRACY
|
January 8, 2018 |
|
S JOTHI Vs. ISOL TECH ENGINE
|
January 24, 2018 |
|
S JYOTHEESWARAN Vs. PRINCIPAL SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, GOVERNMENT OF TAMIL NADU
|
June 19, 2018 |
|
S K CONSTRUCTIONS REP BY ITS PARTNER S KULANDAIVEL Vs. PRINCIPAL DISTRICT JUDGE VILLUPURAM DISTRICT
|
July 18, 2018 |
|
S K F BEARINGS INDIA LIMITED Vs. N P K R R CO-OPERATIVE SUGAR MILL
|
April 9, 2018 |
|
S K KANNIAH NAIDU & CO Vs. GENERAL MANAGER BHARAT PETROLEUM CORPORATION LTD
|
August 2, 2018 |
|
S K M ANIMAL FEEDS AND FOODS Vs. CHAIRMAN ERODE DISTRICT MARKET COMMITTEE
|
January 31, 2018 |
|
S K M RAHIMA BIVI Vs. S KANDASAMY
|
October 24, 2018 |
|
S K MEENAKSHI SUNDARAM Vs. M S NAGARAJAN
|
July 9, 2018 |
|
S K MUNIYANDI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 5, 2018 |
|
S K SUBBIAH Vs. COMMISSIONER
|
January 5, 2018 |
|
S K SUBBIAH Vs. COMMISSIONER, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
March 14, 2018 |
|
S KADHER BASHA Vs. GOVERNMENT OF TAMIL NADU
|
June 29, 2018 |
|
S KAJA MOHIDEEN Vs. STATE REP BY INSPECTOR OF POLICE
|
July 12, 2018 |
|
S KALA Vs. R VEERAPANDI
|
July 23, 2018 |
|
S KALAIVANI Vs. T RAJAKUMAR
|
April 20, 2018 |
|
S KALAIVANI Vs. PRINCIPAL SECRETARY
|
February 7, 2018 |
|
S KALIMUTHU MYLAVAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION (CBSE)
|
April 27, 2018 |
|
S KALISWARAN Vs. P K KRISHNA SEKARAN
|
April 24, 2018 |
|
S KALYANASUNDARAM Vs. CHIEF ENGINEER
|
January 4, 2018 |
|
S KALYANI Vs. DIRECTOR OF SCHOOL EDUCATION
|
September 24, 2018 |
|
S KAMARAJ Vs. SECRETARY TO GOVERNMENT, FOOD AND CONSUMER PROTECTION DEPARTMENT
|
August 27, 2018 |
|
S KAPALEESWARAN Vs. SRI VEDANTHA DESIKAR DEVESTHANAM REP BY ITS TRUSTEE N VIJAYARAGHAVAN, CHENNAI
|
October 9, 2018 |
|
S KARIKALAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 24, 2018 |
|
S KARUPPANNA GOUNDER Vs. K SADAYAPPA GOUNDER
|
January 8, 2018 |
|
S KARUPPIAH Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS CHIEF SECRETARY, CHENNAI
|
October 10, 2018 |
|
S KASTHURI BAI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
February 14, 2018 |
|
S KATHAMUTHU Vs. INSPECTOR OF POLICE,PEERKANKARANAI P S
|
June 22, 2018 |
|
S KATHIJA BEEVI Vs. GOVERNMENT OF TAMIL NADU
|
June 29, 2018 |
|
S KAVITHA Vs. M SULOKSHANA
|
June 21, 2018 |
|
S KAYALVIZHI Vs. PRINCIPAL, KENDRIYA VIDYALAYA SANGATHAN
|
July 27, 2018 |
|
S KRISHNAMOORTHY Vs. K SUBRAMANIAN
|
March 28, 2018 |
|
S KUMAR Vs. DIVISIONAL ENGINEER
|
January 2, 2018 |
|
S KUMAR Vs. STATE
|
June 13, 2018 |
|
S KUMAR Vs. B P SURESH
|
March 9, 2018 |
|
S KUMAR Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT
|
June 4, 2018 |
|
S KUMARAN Vs. G UMA MAHESWARI
|
April 28, 2018 |
|
S KUMARASAMY ALIAS KUMAR Vs. COMMISSIONER FOR REVENUE ADMINISTRATION
|
January 2, 2018 |
|
S KUMARAVEL Vs. H N JOONS BEGUM
|
September 11, 2018 |
|
S L KANNIAPPAN Vs. ELECTION COMMISSIONER TAMIL NADU CO-OPERATIVE SOCIETIES ELECTION COMMISSION
|
September 10, 2018 |
|
S LAKSHMI Vs. S VENKATESH
|
April 12, 2018 |
|
S LAKSHMI Vs. STATE OF TAMIL NADU
|
March 5, 2018 |
|
S LEENAS Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 21, 2018 |
|
S LINGAMOORTHY Vs. GOVERNMENT OF TAMILNADU, REPRESENTED BY ITS SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
July 4, 2018 |
|
S M A KAMAL Vs. PANEERSELVAM
|
September 27, 2018 |
|
S M CHELLASAMY Vs. SECRETARY TO GOVERNMENT, PUBLIC DEPARTMENT, FORT ST GEORGE
|
July 20, 2018 |
|
S M EASWARAMOORTHY Vs. STATE OF TAMIL NADU
|
August 28, 2018 |
|
S M SIVAGAMI ACHI Vs. DISTRICT COLLECTOR DISTRICT COLLECTORATE
|
July 17, 2018 |
|
S M SYED MOHAMMED BUHARI Vs. SUB REGISTRAR DISTRICT REGISTRAR CADRE TRIPLICANE CHENNAI
|
June 28, 2018 |
|
S MADANA GOPAL Vs. P JAYAPAL
|
January 23, 2018 |
|
S MAHALINGAM Vs. THAIYALNAYAGI
|
April 18, 2018 |
|
S MAHARAJA Vs. G PONNUSAMY
|
July 25, 2018 |
|
S MANI Vs. D DHANAJAYAN (DECEASED)
|
August 20, 2018 |
|
S MANIKANDAN Vs. SUPERINTENDENT OF POLICE
|
April 17, 2018 |
|
S MANIKANDAN Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
|
June 18, 2018 |
|
S MANIMEGALAI Vs. SECRETARY TO GOVERNMENT, REP BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT
|
April 11, 2018 |
|
S MANIVEL Vs. SUPERINTENDING ENGINEER PWD WRO
|
July 13, 2018 |
|
S MANJULA Vs. CHIEF EDUCATIONAL OFFICER
|
April 10, 2018 |
|
S MANJUNATHAN Vs. N VADIVEL
|
December 12, 2018 |
|
S MANOHARAN Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
|
March 28, 2018 |
|
S MAREESHWARAN Vs. STATE THROUGH INSPECTOR OF POLICE PANDALGUDI POLICE STATION VIRUDHUNAGAR DISTRICT
|
March 9, 2018 |
|
S MARTIN Vs. J MEGALA
|
January 5, 2018 |
|
S MARUTHUPANDI Vs. EXECUTIVE ENGINEER, TAMILNADU WATER SUPPLY AND DRAINAGE BOARD, RURAL WATER SUPPLY DIVISION, N R T NAGAR, THENI
|
February 7, 2018 |
|
S MAYILSAMY Vs. G GANESAN
|
June 29, 2018 |
|
S MEENAKUMARI Vs. E K ASHARAF
|
June 4, 2018 |
|
S MEGHARAJ Vs. ANNA UNIVERSITY
|
October 1, 2018 |
|
S METILDA JEYARANI Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF SCHOOL EDUCATION
|
April 11, 2018 |
|
S MOHAMED GANI Vs. VIJAYA PARTHASARATHY
|
July 16, 2018 |
|
S MOHAMMED NIZAR Vs. GANESAN
|
April 17, 2018 |
|
S MOHAN Vs. A OMUL ZAHEERA
|
April 25, 2018 |
|
S MRUGESAN THROUGH HIS POWER AGENT L KANNAN Vs. COMPETENT AUTHORITY LAND ACQUISITION (NH) AND DISTRICT REVENUE OFFICER COLLECTORATE
|
December 17, 2018 |
|
S MUKANCHAND BOTHRA Vs. SHIVAJI RAO GAIKWAD @ RAJINIKANTH
|
February 5, 2018 |
|
S MUKUNCHAND BOTHRA Vs. SIVAJI RAO GAIKWAD @ RAJNIKANTH
|
July 24, 2018 |
|
S MURALIDHARAN Vs. ARULMIGU SUGUVANESWARAR TEMPLE, REP BY ITS ASSISTANT COMMISSIONER/ EXECUTIVE OFFICER
|
April 16, 2018 |
|
S MURTHY Vs. TAHSILDAR, SRIRANGAM, TRICHY DISTRICT
|
March 20, 2018 |
|
S MURUGADOSS Vs. STATE OF TAMIL NADU, REP BY PRINCIPAL SECRETARY TO GOVERNMENT
|
September 10, 2018 |
|
S MURUGAN Vs. GHAZALA NASREEN
|
April 28, 2018 |
|
S MURUGAN Vs. COMMISSIONER
|
October 30, 2018 |
|
S MURUGAN Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD
|
August 30, 2018 |
|
S MURUGAN Vs. VIDHYA
|
June 21, 2018 |
|
S MURUGESAN Vs. STATE OF TAMIL NADU REP BY INSPECTOR OF POLICE
|
August 29, 2018 |
|
S MURUGESAN Vs. SANTHANALAKSHMI
|
June 8, 2018 |
|
S MUTHAMMAL @ EASWARIAMML Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION
|
April 4, 2018 |
|
S MUTHU NARAYANAN Vs. PAULRAJ NAICKER
|
September 12, 2018 |
|
S MUTHUKRISHANAN Vs. DIRECTOR
|
January 8, 2018 |
|
S MUTHUKRISHNAN Vs. M BRINDA
|
September 20, 2018 |
|
S MUTHUKUMAR Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
February 26, 2018 |
|
S MUTHURAMALINGAM Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
|
September 12, 2018 |
|
S MUTHURAMAN Vs. DIVISIONAL FOREST OFFICER
|
January 3, 2018 |
|
S MUTHUSAMY (DIED) Vs. SPECIAL TAHSILDAR (LAND ACQUISITION), MASTER PLAN COMPLEX, VIRUDHUNAGAR
|
June 27, 2018 |
|
S MYTHILI Vs. K SURESH AND ANOTHER
|
March 20, 2018 |
|
S N KOTEESWARAN Vs. M NANDINI
|
August 7, 2018 |
|
S N KULASEKARAN Vs. COMMISSIONER OF POLICE CHENNAI CITY
|
August 28, 2018 |
|
S N SRIDHARAN Vs. CHITRA ASHOKAN
|
July 12, 2018 |
|
S N VENKATA KRISHNAN Vs. P JAYA BHARATHY
|
June 8, 2018 |
|
S NAGAMMAL Vs. R RAJA
|
August 29, 2018 |
|
S NAGARAJAN Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT SHASTRI BHAVAN
|
July 10, 2018 |
|
S NAGARAJAN Vs. M EASWARI
|
June 21, 2018 |
|
S NAGARAJAN Vs. R GOPAL
|
January 29, 2018 |
|
S NAGESWARAN Vs. SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT
|
February 26, 2018 |
|
S NAINAPPAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY
|
April 12, 2018 |
|
S NALINI Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
|
April 27, 2018 |
|
S NALLAPERUMAL Vs. S KRISHNAMOORTHY
|
September 27, 2018 |
|
S NALLASAMY Vs. RAMALINGAM
|
August 28, 2018 |
|
S NALLATHAMBI Vs. MANAGING DIRECTOR
|
January 23, 2018 |
|
S NAMACHIVAYAM Vs. DIRECTOR GENERAL OF POLICE, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD (TNSURB)
|
June 6, 2018 |
|
S NAMACHIVAYAM Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
|
January 3, 2018 |
|
S NAMASIVAYAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 12, 2018 |
|
S NANDHAKUMAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
June 14, 2018 |
|
S NARAYANASAMY Vs. DISTRICT COLLECTOR, KRISHNAGIRI
|
February 19, 2018 |
|
S NARESH KUMAR Vs. K THANGAVEL
|
March 16, 2018 |
|
S NATARAJAN Vs. MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
April 11, 2018 |
|
S NATARAJAN Vs. COMM , HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
January 19, 2018 |
|
S NAVAMANI Vs. JOSEPH
|
September 19, 2018 |
|
S NAVANEETHAM Vs. NALINI
|
April 4, 2018 |
|
S NAVARATHINAM Vs. EXECUTIVE ENGINEER (DISTRIBUTION) TAMIL NADU ELECTRICITY BOARD
|
April 24, 2018 |
|
S NAVISAMMAL Vs. STATE OF TAMIL NADU
|
March 5, 2018 |
|
S NEELAMEGAN Vs. GOVERNMENT OF TAMILNADU
|
April 5, 2018 |
|
S ORRA TRADERS PVT LTD Vs. LAWRENCE KULANDI NATHAN
|
July 19, 2018 |
|
S P B RAZEEN Vs. THANGAM
|
July 6, 2018 |
|
S P KANNAN Vs. P BHANUMATHY
|
November 1, 2018 |
|
S P KARMEGAM Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT
|
February 15, 2018 |
|
S P KRISHNAN Vs. KAMALAM
|
April 10, 2018 |
|
S P MANI & MOHAN DAIRY REPRESENTED BY ITS MANAGING PARTNER Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 6, 2018 |
|
S P MAYANDI (DIED) Vs. STATE BY INSPECTOR OF POLICE
|
August 24, 2018 |
|
S P NADARAJAN Vs. C ARUMUGAM
|
August 7, 2018 |
|
S P RAJAMANI Vs. STATE OF TAMIL NADU
|
February 6, 2018 |
|
S P RAJENDRAN Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, MADURAI
|
September 24, 2018 |
|
S P REJIBENJAMIN Vs. DIRECTOR OF ELEMENTARY EDUCATION, DPI COMPOUND, CHENNAI
|
July 19, 2018 |
|
S P S CONSTRUCTIONS Vs. STATE OF TAMIL NADU
|
January 22, 2018 |
|
S PADMALAKSHMI C/O VISVAS PROMOTERS (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 23, 2018 |
|
S PADMANABAN Vs. JOINT COMMISSIONER OF POLICE TRAFFIC NORTH
|
July 10, 2018 |
|
S PALANISAMY Vs. PRESIDING OFFICER LABOUR COURT HASTHAMPATTI SALEM
|
March 14, 2018 |
|
S PALANISAMY (DECEASED) Vs. S KALIAPPAN
|
June 13, 2018 |
|
S PALANIVELU Vs. CORRESPONDENT, KONGU NADU MATRIC HIGHER SECONDARY SCHOOL
|
February 27, 2018 |
|
S PANDIYAN S/O SINGARAVELU Vs. ANAND
|
July 13, 2018 |
|
S PANNEERSELVAM Vs. KALA
|
February 20, 2018 |
|
S PANNEERSELVAM Vs. STATE OF TAMIL NADU
|
April 28, 2018 |
|
S PARAMASIVAM Vs. M UMARANI
|
September 17, 2018 |
|
S PARIMALAM Vs. SECRETARY TO GOVERNMENT
|
February 23, 2018 |
|
S PARTHIBAN Vs. GOVERNMENT OF TAMIL NADU
|
June 28, 2018 |
|
S PARVATHAM Vs. MINOR YUVARAJ
|
August 30, 2018 |
|
S PARWATI Vs. A GUNASEKARAN
|
March 16, 2018 |
|
S PAULRAJ Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 23, 2018 |
|
S PAULVANNAN Vs. SECRETARY TO GOVERNMENT LABOUR & EMPLOYMENT DEPARTMENT
|
June 21, 2018 |
|
S PERIASAMY Vs. TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION, REPRESENTED BY ITS MANAGING DIRECTOR, PALLAVAN SALAI
|
July 4, 2018 |
|
S POOVAMMAL Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION
|
August 27, 2018 |
|
S PRABHU Vs. COMMISSIONER, POLLACHI MUNICIPALITY, POLLACHI
|
June 7, 2018 |
|
S PRABU Vs. P JAYAMATHI @ CHITRA
|
June 22, 2018 |
|
S PUNITHAVATHI Vs. V VINOTH
|
June 22, 2018 |
|
S PURUSHOTHAMAN Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD
|
August 13, 2018 |
|
S PURUSHOTHAMAN Vs. K MURUGESA MUDALIAR
|
August 9, 2018 |
|
S PUSHPA Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
|
August 13, 2018 |
|
S R HARISHANKAR Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION
|
August 23, 2018 |
|
S R JANGID, I P S Vs. B SRINIVASAN
|
August 1, 2018 |
|
S R PREMNATH Vs. COMMISSIONER, MADURAI CORPORATION, ANNA MALIGAI
|
March 26, 2018 |
|
S R S EXPORTS Vs. KARUR VYSYA BANK LIMITED
|
September 4, 2018 |
|
S R THANANJAYAN Vs. SECRETARY TO GOVERNMENT
|
January 4, 2018 |
|
S RAGAVENDRAN, S/O T S SRINIVASA RAO Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION, DHARMAPURI
|
February 8, 2018 |
|
S RAJA Vs. PUDUCHERRY POWER CORPORATION LIMITED
|
October 4, 2018 |
|
S RAJA RATHINAM Vs. REGIONAL TRANSPORT AUTHORITY COLLECTORATE CAMPUS KANYAKUMARI DISTRICT
|
July 31, 2018 |
|
S RAJAMANICKAM Vs. STATE
|
August 14, 2018 |
|
S RAJARAM(DIED) Vs. V SHANTHI
|
August 29, 2018 |
|
S RAJENDRAN Vs. S GUNASEKAR
|
September 24, 2018 |
|
S RAJENDRAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
April 10, 2018 |
|
S RAJESH Vs. MANAGING DIRECTOR, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
July 25, 2018 |
|
S RAJESH Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY & SEWERAGE BOARD
|
April 27, 2018 |
|
S RAJESHKUMAR Vs. SUPERINTENDENT OF POLICE, VILLUPURAM DISTRICT
|
April 9, 2018 |
|
S RAJESWARI Vs. PERUMAL
|
July 13, 2018 |
|
S RAJESWARI Vs. DIRECTOR OF SCHOOL EDUCATION
|
January 2, 2018 |
|
S RAJI Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 23, 2018 |
|
S RAMACHANDRAN Vs. EXECUTIVE OFFICER, SELECTION GRADE TOWN PANCHAYAT
|
April 2, 2018 |
|
S RAMACHANDRAN Vs. REVENUE DIVISIONAL OFFICER
|
September 5, 2018 |
|
S RAMADOSS Vs. PUBLIC PROSECUTOR, REPRESENTING GOVERNMENT OF TAMIL NADU
|
April 5, 2018 |
|
S RAMAKRISHNA RAO Vs. CHIEF CONTROLLING REVENUE AUTHORITY-CUM- INSPECTOR GENERAL OF REGISTRATION, SANTHOME HIGH ROAD
|
June 8, 2018 |
|
S RAMAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS COMMISSIONER & SECRETARY
|
April 16, 2018 |
|
S RAMAKRISHNAN Vs. STATE OF TAMIL NADU
|
April 11, 2018 |
|
S RAMALINGAM Vs. M K SENNIIAPPAN
|
March 7, 2018 |
|
S RAMANATHAN Vs. KALYANASUNDARAM
|
June 14, 2018 |
|
S RAMESH Vs. REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL
|
March 6, 2018 |
|
S RAMESH Vs. N S J JAYABAL @ AYYANAR
|
January 5, 2018 |
|
S RAMESH Vs. STATE THROUGH INSPECTOR OF POLICE, K PUDUR POLICE STATION, MADURAI
|
August 21, 2018 |
|
S RAMILA Vs. E SRINIVASAN
|
August 11, 2018 |
|
S RAMPPRASADH Vs. S SHIVPPRASADH
|
January 2, 2018 |
|
S RAMU Vs. DIRECTOR OF SCHOOL EDUCATION
|
January 2, 2018 |
|
S RAMU Vs. CHIEF ENGINEER (PERSONNEL) TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
July 26, 2018 |
|
S RANGASAMY S/O SELLAMUTHU Vs. AUTHORISED OFFICER UNION BANK OF INDIA MALLASAMUDRAM BRANCH
|
August 2, 2018 |
|
S RASINAL W/O M SHIEK MOHIDEEN Vs. R RAVINDER KUMAR S/O LATE G RISHABCHAND
|
June 26, 2018 |
|
S RATHINASABAPATHY Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
|
April 11, 2018 |
|
S RAVI Vs. EXECUTIVE OFFICER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD
|
January 17, 2018 |
|
S RAVI Vs. V PRABAKARAN
|
September 3, 2018 |
|
S RAVI Vs. GOVERNMENT OF TAMIL NADU
|
June 21, 2018 |
|
S RAVICHANDRAN Vs. DISTRICT JUDGE TIRUVANNAMALAI DISTRICT
|
January 11, 2018 |
|
S RAVIKUMAR Vs. UNIVERSITY GRANTS COMMISSION
|
March 7, 2018 |
|
S REVATHY Vs. STATE OF TAMIL NADU
|
April 11, 2018 |
|
S REVWATHY Vs. J RADHAKRISHNAN
|
February 28, 2018 |
|
S ROHINI Vs. G V S MANU
|
July 9, 2018 |
|
S ROHINI Vs. M RAJAVEL MOHAN
|
July 19, 2018 |
|
S S JANAGARAJAN Vs. STATE OF TAMIL NADU REP BY INSPECTOR OF POLICE
|
September 4, 2018 |
|
S S JANARTHAN Vs. DISTRICT COLLECTOR, TUTICORIN DISTRICT
|
March 28, 2018 |
|
S S KARUPAIYA Vs. DELIMITATION COMMISSION CHAIRMAN / TAMIL NADU STATE ELECTION COMMISSIONER
|
January 18, 2018 |
|
S S MURUGESAN Vs. BANK OF BARODA REP BY ITS MANAGER NAMAKKAL BRANCH
|
March 6, 2018 |
|
S S S TRADERS Vs. SYNDICATE BANK
|
March 23, 2018 |
|
S S SREE SANKAR Vs. STATE OF TAMIL NADU
|
April 12, 2018 |
|
S SAHUBARDEEN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
August 29, 2018 |
|
S SAIBABU Vs. K SELVAKUMARAN
|
January 29, 2018 |
|
S SAMPATH S/O N A SUBRAMANIAM Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
April 23, 2018 |
|
S SAMUDRA PAUL Vs. R RAJA
|
April 16, 2018 |
|
S SANKAR Vs. UNION OF INDIA REP BY CHIEF SECRETARY, GOVT OF PONDICHERRY, PONDICHERRY
|
March 1, 2018 |
|
S SANKAR Vs. UNION OF INDIA
|
June 27, 2018 |
|
S SANKARA SUBRAMANIAN Vs. S BALAMMAL(DECEASED)
|
April 28, 2018 |
|
S SANTHAKUMARI Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
July 19, 2018 |
|
S SANTHANAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
March 6, 2018 |
|
S SARASWATHY Vs. STATE THROUGH ADDITIONAL SUPERINTENDENT OF POLICE
|
October 23, 2018 |
|
S SARAVANAN Vs. PAULRAJ INSPECTOR KOVILPATTI EAST POLICE STATION
|
February 12, 2018 |
|
S SAROJA Vs. BABY AMMAL
|
June 26, 2018 |
|
S SAROJINI Vs. P MARIAPPAN
|
June 29, 2018 |
|
S SATHISH KUMAR Vs. STATE REP BY ITS INSPECTOR OF POLICE ARIMALAM P S
|
May 16, 2018 |
|
S SATHIYASEELAN Vs. STATE
|
January 8, 2018 |
|
S SEBASTIYAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY
|
April 12, 2018 |
|
S SEENIAMMAL Vs. GOVERNMENT OF TAMILNADU, REPRESENTED BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT
|
July 13, 2018 |
|
S SEKAR Vs. DIRECTOR TOWN PANCHAYATS, KURALAGAM
|
July 23, 2018 |
|
S SELVA RAJENDRAN Vs. TAMIL NADU POLLUTION CONTROL BOARD
|
March 16, 2018 |
|
S SELVAGOMATHI Vs. CHANCELLOR/GOVERNOR OF TAMIL NADU
|
May 9, 2018 |
|
S SELVARAJ Vs. R MARIMUTHU
|
June 13, 2018 |
|
S SELVARAJ Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
June 29, 2018 |
|
S SELVARAJ Vs. DURAIRAJ
|
November 2, 2018 |
|
S SENDHILKUMAR Vs. STATE
|
April 16, 2018 |
|
S SENTHI PRABU Vs. D ASOKAN
|
July 19, 2018 |
|
S SENTHIL Vs. INSPECTOR OF POLICE, VANNUR POLICE STATION, VILLUPURAM DISTRICT
|
January 4, 2018 |
|
S SENTHIL KUMAR Vs. CHIEF SECRETARY
|
February 2, 2018 |
|
S SETHURAMAN Vs. GOVERNMENT OF INDIA, REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA
|
March 19, 2018 |
|
S SHAKILA Vs. JUPIETAR MATCH INDUSTRIES
|
October 3, 2018 |
|
S SHANKAR Vs. R RAMAMURTHY
|
March 23, 2018 |
|
S SHANMUGANATHAN Vs. P SUBBULAKSHMI @ PRAVEENA
|
July 5, 2018 |
|
S SHANMUGHARAJA Vs. DISTRICT COLLECTOR, PUDUCHERRY DISTRICT
|
June 28, 2018 |
|
S SHANTHI W/O P JAGANATHAN Vs. P JAGANATHA S/O PONNUSAMY MUDALIAR
|
July 13, 2018 |
|
S SHENBAGAM AMMAL Vs. S S SELVARAJ (DIED)
|
July 5, 2018 |
|
S SHYAM KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 10, 2018 |
|
S SIKKANDHAR Vs. V UMAYAL ACHI
|
March 27, 2018 |
|
S SIRAJUDEEN Vs. SYED NISHA
|
February 23, 2018 |
|
S SIVA KUMAR Vs. STATE
|
August 3, 2018 |
|
S SIVAGNANAM Vs. WORKMEN, REPRESENTED BY SECRETARY, INDIA RADIATORS EMPLOYEES UNION
|
August 1, 2018 |
|
S SIVAKUMAR Vs. CHIEF ENGINEER GENERAL
|
January 11, 2018 |
|
S SIVAMAHESWARI Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
|
April 12, 2018 |
|
S SIVAMURUGAN Vs. COMMISSIONER OF POLICE TIRUNELVELI CITY
|
January 10, 2018 |
|
S SIVARAJ Vs. K KALAISELVI
|
April 10, 2018 |
|
S SIVARAJ Vs. UNION OF INDIA REP BY GOVERNMENT OF PUDUCHERRY
|
June 21, 2018 |
|
S SIVARAJ Vs. R SUBRAMANI
|
June 28, 2018 |
|
S SIVARAJAN Vs. DIRECTOR OF ELEMENTARY EDUCATION, COLLEGE ROAD
|
March 26, 2018 |
|
S SIVASUBRAMANIAN Vs. K NALADIYAR
|
October 5, 2018 |
|
S SIVASUBRAMANIAN Vs. K NALADIYAR
|
September 28, 2018 |
|
S SOMASUNDARAM Vs. DIRECTOR GENERAL OF POLICE
|
January 24, 2018 |
|
S SOUNDARAPANDIAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
|
March 9, 2018 |
|
S SOUNDIRARAJAN Vs. INDIAN OVERSEAS BANK MANAGING DIRECTOR CENTRAL OFFICE
|
June 29, 2018 |
|
S SRI VIDHYA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI
|
June 4, 2018 |
|
S SRINATH Vs. J KALPANA
|
October 26, 2018 |
|
S SRINIVASAN Vs. MURUGAN
|
September 18, 2018 |
|
S SUBBULAKSHMI @ SUNITHA Vs. S SUBRAMANIAN @ SARAVANAN
|
October 10, 2018 |
|
S SUBRAMANI Vs. GOVERNMENT OF TAMIL NADU
|
April 12, 2018 |
|
S SUBRAMANIAM Vs. ASSISTANT EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
April 9, 2018 |
|
S SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT
|
July 17, 2018 |
|
S SUDHAKAR Vs. UDAYAM MARKETING
|
September 12, 2018 |
|
S SULOCHANA BAI Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS SECRETARY
|
February 23, 2018 |
|
S SUMATHI Vs. P INDUMATHY
|
April 10, 2018 |
|
S SUMATHI Vs. G ANBALAGAN
|
February 15, 2018 |
|
S SUMATHY Vs. INDIAN OVERSEAS BANK REPRESENTED THROUGH ITS SENIOR MANAGER
|
January 23, 2018 |
|
S SUNDAR Vs. SECRETARY TO GOVERNMENT
|
April 27, 2018 |
|
S SUNDARAMBAL Vs. K INDIRA (DIED)
|
April 17, 2018 |
|
S SURIYA DEVI Vs. THILIP KUMAR
|
June 26, 2018 |
|
S SWAMINATHAN Vs. S MURUGAN
|
June 14, 2018 |
|
S SWAMINATHAN S/O PONNUSAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
|
July 25, 2018 |
|
S THANGAMUTHU Vs. UNITED INDIA INSURANCE CO LTD
|
September 19, 2018 |
|
S THANGARAJ(DIED) Vs. SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED,
|
March 2, 2018 |
|
S THAVAMANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE AND DISASTER MANAGEMENT DEPARTMENT
|
July 10, 2018 |
|
S THIAGARAJA GURUKKAL (DIED) Vs. PULAVAR M K MUTHIAH
|
July 10, 2018 |
|
S THIAGARAJAN Vs. V SAMPATH
|
December 13, 2018 |
|
S THILAKAVATHI Vs. P BALASUBRAMANIYAN
|
July 3, 2018 |
|
S THIRU ARASU Vs. NLC INDIA LTD
|
February 9, 2018 |
|
S THIRUGNANASAMBANDAM Vs. STATE OF TAMILNADU
|
April 28, 2018 |
|
S THIRUNANASAMBANDA MURTHY @ THIRUMURTHY Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD
|
April 4, 2018 |
|
S THIRUVENGADAM Vs. N ANGAMMMAL
|
August 2, 2018 |
|
S UMA MAHESWARI Vs. R SIVAKUMAR
|
July 27, 2018 |
|
S UMAMAGESHWARI Vs. CHIEF EDUCATION OFFICER
|
September 17, 2018 |
|
S UMARANI Vs. DIRECTOR OF TOWN PANCHAYATS
|
September 19, 2018 |
|
S UMARANI Vs. R SUBRAMANIAN
|
January 4, 2018 |
|
S USHA Vs. STATE OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY/SECRETARY TO GOVERNMENT
|
January 22, 2018 |
|
S UTHRA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
|
September 11, 2018 |
|
S V ALAGESAN Vs. AHMED ALIYAR PUBLIC CHARITABLE & EDUCATIONAL TRUST FOR POORT
|
July 11, 2018 |
|
S V KRISHNAMOORTHI Vs. SUBRAMANI MUDALIAR
|
December 13, 2018 |
|
S V KRISHNAMOORTHY (DECEASED) Vs. S VASANTHA
|
August 6, 2018 |
|
S V NATARAJAN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL
|
August 7, 2018 |
|
S V PRAVIN RATHINAM Vs. REGISTRAR
|
February 9, 2018 |
|
S VADIVEL Vs. S CHANDRA
|
January 23, 2018 |
|
S VADIVEL Vs. GOVERNMENT OF TAMIL NADU
|
April 11, 2018 |
|
S VARADAN Vs. V ASHOK KUMAR
|
September 25, 2018 |
|
S VASANTHI Vs. CORPORATION OF CHENNAI, RIPPON BUILDINGS, CHENNAI
|
July 10, 2018 |
|
S VEDARASU Vs. INSPECTOR GENERAL OF REGISTRATION
|
October 9, 2018 |
|
S VEERAN Vs. STATE REP BY INSPECTOR OF POLICE
|
April 4, 2018 |
|
S VELAMMAL Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
October 22, 2018 |
|
S VELLUSAMY Vs. DISTRICT COLLECTOR O/O DISTRICT COLLECTOR OFFICE
|
January 12, 2018 |
|
S VELSAMY Vs. ESAKKIAMMAL
|
June 13, 2018 |
|
S VENKATACHALAM Vs. SARADAMBAL
|
October 8, 2018 |
|
S VENKATASUBRAMANIAM Vs. RAMANI
|
January 23, 2018 |
|
S VENKATESAN Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
|
October 12, 2018 |
|
S VENKATESAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
July 20, 2018 |
|
S VENKATESAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
March 2, 2018 |
|
S VENKATESAN Vs. GOVERNMENT OF TAMILNADU
|
April 12, 2018 |
|
S VICTOR Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION UNIT, KANYAKUMARI DETACHMENT, NAGERCOIL
|
July 19, 2018 |
|
S VIJAYA Vs. A KUMARAN
|
March 2, 2018 |
|
S VIJAYA Vs. S RAGUPATHI
|
July 4, 2018 |
|
S VIJAYA Vs. STATE OF TAMIL NADU
|
April 6, 2018 |
|
S VIJAYAKUMAR Vs. R NITHYANANTHAN
|
February 16, 2018 |
|
S VIJAYAKUMAR Vs. K MEHKALA
|
April 11, 2018 |
|
S VIJAYAKUMAR Vs. STATE OF TAMIL NADU
|
January 22, 2018 |
|
S VIJAYALAKSHMI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
February 15, 2018 |
|
S VIJAYALAKSHMI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY REP BY ITS GENERAL MANAGER
|
September 7, 2018 |
|
S VIJAYALAKSHMI Vs. VIJAYARAJ H JAIN
|
March 2, 2018 |
|
S VIMALA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 2, 2018 |
|
S VINAYAGAM Vs. STATE BY INSPECTOR OF POLICE VANIYAMBADI TOWN
|
December 10, 2018 |
|
S VINOTH Vs. A DINAKARAN
|
March 20, 2018 |
|
S VISVANATHAN Vs. KALPANA
|
April 28, 2018 |
|
S VISWANATHAN Vs. STATE BANK OF INDIA
|
February 16, 2018 |
|
S VISWANATHAN Vs. INSPECTOR OF POLICE C C I W/C I D TIRUVANNAMALAI P S
|
June 27, 2018 |
|
S VISWANATHAN Vs. STATE BANK OF INDIA, REP BY ITS CHAIRMAN, STATE BANK BHAVAN
|
June 26, 2018 |
|
S YUVANATHAN Vs. S NAVANEETHA KRISHNAN
|
June 25, 2018 |
|
S,NAVANEETHAKRISHNAN Vs. COMMISSIONER OF POLICE
|
February 12, 2018 |
|
S. AJITHKUMAR Vs. CHAIRMAN
|
September 6, 2018 |
|
S. ALAGESAN Vs. GOVERNMENT OF TAMIL NADU
|
June 14, 2018 |
|
S. ALAMELU Vs. M. SIVASUBRAMANIAN
|
April 17, 2018 |
|
S. ALFRED(DECEASED) AND OTHERS Vs. REVENUE DIVISIONAL OFFICER, PADMANBHAPURAM, THUCKALAY, KANYAKUMARI DISTRICT AND ANOTHER
|
February 26, 2018 |
|
S. AMBIKA Vs. STATE OF TAMIL NADU AND OTHERS
|
June 27, 2018 |
|
S. ANGAPPAN Vs. STATE OF TAMIL NADU AND OTHERS
|
February 15, 2018 |
|
S. ANNA KODI Vs. STATE REPRESENTED BY THE SUPERINTENDENT OF POLICE AND OTHER
|
April 24, 2018 |
|
S. ANNAMALAI Vs. STATE THROUGH DEPUTY SUPERINTENDENT OF POLICE
|
February 6, 2018 |
|
S. ANNATHURAI Vs. SUPERINTENDANT OF POLICE, PUDUKKOTTAI & DISTRICT AND OTHERS
|
June 13, 2018 |
|
S. ANUSIYA Vs. A. FRANCIS XAVIER AND ANOTHER
|
March 15, 2018 |
|
S. ARUNAGIRI Vs. ADVOCATE GENEREL, HIGH COURT, MADRAS
|
June 14, 2018 |
|
S. ASAN Vs. STATE
|
February 12, 2018 |
|
S. BAGAVATHI Vs. K. RATHINAVEL
|
July 16, 2018 |
|
S. BALAJI Vs. THE INSPECTOR OF POLICE, DISTRICT CRIME BRANCH AND OTHERS
|
June 4, 2018 |
|
S. BALASUBRAMANIAM Vs. AUTHORIZED OFFICER KARUR VYSYA BANK LIMITED AND OTHERS
|
August 21, 2018 |
|
S. BALASUBRAMANIAN Vs. THE SUPERINTENDENT OF POLICE, TUTICORIN AND OTHERS
|
June 26, 2018 |
|
S. BASKERAN Vs. MANAGING DIRECTOR
|
July 20, 2018 |
|
S. BHARATHAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AND OTHER
|
April 25, 2018 |
|
S. BHUVANESHWARI Vs. RAJA AND ANR.
|
July 20, 2018 |
|
S. BHUVANESHWARI Vs. STATE OF TAMIL NADU
|
February 1, 2018 |
|
S. BOOPATHI Vs. MRS. THILAGAVATHI
|
July 24, 2018 |
|
S. BOOPATHI AND OTHER Vs. M/S. SUNDARAM FINANCE LIMITED
|
February 9, 2018 |
|
S. CANNUSSAMY Vs. COMMISSIONER OF CUSTOMSCENTRAL EXCISE
|
June 4, 2018 |
|
S. CHANDRAN Vs. A. KANNAN
|
June 27, 2018 |
|
S. CHANDRASEKARAN Vs. M. DINAKAR (REMAINED EXPARTE BEFORE THE TRIBUNAL) AND OTHER
|
February 27, 2018 |
|
S. CHANDRIKA Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
January 19, 2018 |
|
S. CHELLADURAI Vs. THE SUPERINTENDANT OF POLICE, TRICHY AND ANOTHER
|
June 20, 2018 |
|
S. CHELLAMUTHU Vs. SECRETARY TO GOVERNMENT HOME (TRANSPORT) DEPARTMENT
|
September 27, 2018 |
|
S. CHELLAPA AND ORS. Vs. N. BALASUBRAMANINAN
|
November 14, 2018 |
|
S. CHITTIBABU Vs. SECRETARY TO GOVERNMENT
|
July 9, 2018 |
|
S. DEEPA Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU
|
April 3, 2018 |
|
S. DEVI Vs. THE CHAIRMANMANAGING DIRECTOR
|
December 31, 2018 |
|
S. DHANAPAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 14, 2018 |
|
S. DHANDAPANI Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER, VELLORE DISTRICT, VELLORE
|
January 9, 2018 |
|
S. DHINESH KUMAR AND ORS. Vs. SECRETARY TO GOVERNMENT
|
April 17, 2018 |
|
S. DORAIRAJ Vs. A. MANOVA
|
February 26, 2018 |
|
S. ELANGOVAN Vs. STATE OF TAMIL NADU AND OTHERS
|
February 9, 2018 |
|
S. FLAVIN KIRTHANA AND OTHERS Vs. CHAIRMAN, CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
|
January 23, 2018 |
|
S. FLORA Vs. DISTRICT ELEMENTARY EDUCATION OFFICER
|
February 5, 2018 |
|
S. GANESAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
|
April 25, 2018 |
|
S. GEETHA AND ANOTHER Vs. A. SARAVANAN
|
February 12, 2018 |
|
S. GEORGE Vs. STATE OF TAMIL NADU AND OTHERS
|
March 6, 2018 |
|
S. GOPALAKRISHNAN Vs. STATE OF TAMILNADU
|
June 22, 2018 |
|
S. GOVINDARAJAN Vs. THE DEPUTY GENERAL MANAGER, CANARA BANK & ORS.
|
June 20, 2018 |
|
S. GOVINDARAJULU Vs. N. RAVI
|
January 24, 2018 |
|
S. GUNASEELAN Vs. THE UNION OF INDIA AND OTHERS
|
June 5, 2018 |
|
S. JANAKI Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 25, 2018 |
|
S. JAYALAKSHMI Vs. ARULMIGU VENGEESWARAR ALAGAR PERUMAL AND NAGATHAMMAN DEVASTHANAM
|
February 26, 2018 |
|
S. JAYAPAL Vs. THE CHAIRMAN, UNIVERSITY GRANTS COMMISSION (UGC), BAHADUR SHAH ZAFAR MARG, NEW DELHI
|
January 31, 2018 |
|
S. JAYAPRAKASH Vs. P. DURAISWAMY
|
March 7, 2018 |
|
S. JAYAVELU Vs. THE DISTRICT COLLECTOR AND OTHERS
|
June 28, 2018 |
|
S. JEBASELVI Vs. MRS.PAPPAMMAL @ A.PAPPA SHANKAR (DECEASED) AND OTHERS
|
January 30, 2018 |
|
S. JEEVA Vs. K. JOTHI
|
June 20, 2018 |
|
S. JENAFA Vs. THE STATE OF TAMIL NADU AND OTHERS
|
June 20, 2018 |
|
S. JEYAMALAR Vs. THE COMMISSIONER
|
February 16, 2018 |
|
S. JOTHI LOGANATHAN Vs. DISTRICT COLLECTOR AND OTHERS
|
February 28, 2018 |
|
S. KADER BAWA Vs. JOINT DIRECTOR OF MINES & MINERALS
|
March 8, 2018 |
|
S. KALAIVANI Vs. S. SATHISH KUMAR
|
August 29, 2018 |
|
S. KALAVATHI AND ORS Vs. STATE OF TAMILNADU, REP. BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, SECRETARIAT AND ORS
|
February 7, 2018 |
|
S. KALYANASUNDARAM Vs. THE REGISTRAR TAMILNADU COOPERATIVE SOCIETIES & ORS.
|
March 14, 2018 |
|
S. KAMALA Vs. UNION OF INDIA
|
February 28, 2018 |
|
S. KAMALARASI Vs. M. GUNASEKARAN
|
January 9, 2018 |
|
S. KANAGARAJ Vs. COMMISSIONER
|
June 25, 2018 |
|
S. KANNAN Vs. COMMISSIONER, ARUPPUKOTTAI MUNICIPALIT
|
March 20, 2018 |
|
S. KANNIAPPAN Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT AND OTHERS
|
February 15, 2018 |
|
S. KARTHICK KANNAN AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 4, 2018 |
|
S. KARTHIKA Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, DEPARTMENT OF HOME, PROHIBITION AND EXCISE, SECRETARIAT, CHENNAI
|
January 24, 2018 |
|
S. KARTHIKEYAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE MADURAI RANGE, MADURAI AND OTHERS
|
January 17, 2018 |
|
S. KARUNAKARAN Vs. COMMISSIONER OFFICE OF THE WELFARE OF THE DIFFERENTLY ABLED
|
February 21, 2018 |
|
S. KARUPASAMY Vs. THE REGIONAL PASSPORT OFFICER
|
July 25, 2018 |
|
S. KAVITHA Vs. S.V. SURESH
|
April 11, 2018 |
|
S. KEERTHANA Vs. C. SANTHAKUMAR
|
September 20, 2018 |
|
S. KIRUTHIKA Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
|
July 3, 2018 |
|
S. KRISHNAMOORTHY AND OTHERS Vs. A. THIRUMUGAM AND OTHERS
|
March 12, 2018 |
|
S. KUMARASAMY Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
February 28, 2018 |
|
S. KUMARAVEL Vs. S.V. SUKUMARAN AND OTHERS
|
January 5, 2018 |
|
S. KUMARESAN Vs. STATE
|
August 21, 2018 |
|
S. KUPPUSAMY Vs. THE TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE
|
January 30, 2018 |
|
S. LOGANATHAN Vs. COMMISSIONER, CHENNAI CORPORATION AND OTHERS
|
March 26, 2018 |
|
S. MAHALAKSHMI Vs. PRESIDENT, NERKUNDRAM 1ST GRADE PANCHAYAT, VILLIVA
|
February 1, 2018 |
|
S. MAHENDRAN Vs. INSPECTOR OF POLICE, KADAMALAIKUNDU POLICE STATION
|
April 5, 2018 |
|
S. MAHESH KANNAN Vs. REGISTRAR, TAMILNADU AGRICULTURAL UNIVERSITY AND OTHERS
|
June 7, 2018 |
|
S. MAHESH RAJA SINGH AND OTHER Vs. K. SARASWATHY AND OTHERS
|
February 23, 2018 |
|
S. MALLIGA AND OTHERS Vs. THE COLLECTOR, KANCHEEPURAM COLLECTORATE AND OTHERS
|
August 27, 2018 |
|
S. MANI Vs. THE DIRECTOR GENERAL OF POLICE & ORS.
|
June 25, 2018 |
|
S. MANI AND OTHERS Vs. GIRIRAJAN AND OTHERS
|
February 19, 2018 |
|
S. MANIMEGALAI Vs. SECRETARY TO GOVERNMENT AND OTHERS
|
April 11, 2018 |
|
S. MANIVEL Vs. S. NATARAJAN, SUPERINTENDING ENGINEER PWD
|
August 31, 2018 |
|
S. MANJU Vs. DISTRICT COLLECTOR
|
March 21, 2018 |
|
S. MANONMONY Vs. UNION OF INDIA AND OTHERS
|
January 23, 2018 |
|
S. MAREESHWARAN Vs. STATE
|
March 9, 2018 |
|
S. MARIMUTHU Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND OTHER
|
April 24, 2018 |
|
S. MARTIN Vs. STATE REP. BY THE INSPECTOR OF POLICE AND OTHERS
|
January 12, 2018 |
|
S. MATHIYAZHAGAN Vs. STATE
|
March 16, 2018 |
|
S. MEENALOCHANI AND OTHERS Vs. THE GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 13, 2018 |
|
S. MEGHARAJ AND OTHERS Vs. ANNA UNIVERSITY AND OTHERS
|
April 26, 2018 |
|
S. MOHAN AND OTHERS Vs. M/S. SUNDARAM FINANCE LIMITED
|
July 13, 2018 |
|
S. MOHANTHAS Vs. M/S. SHRIRAM CITY UNION FINANCE LTD.
|
July 10, 2018 |
|
S. MOORTHY Vs. K. KUMAR
|
November 2, 2018 |
|
S. MOTTAIYASAMY Vs. STATE
|
June 14, 2018 |
|
S. MUKANCHAND BOTHRA Vs. M. PAWAN KOTHARI AND OTHERS
|
March 9, 2018 |
|
S. MUNIKRISHNA REDDY Vs. STATE OF TAMIL NADU
|
August 20, 2018 |
|
S. MURALIDHARAN Vs. STATE BY INSPECTOR OF POLICE
|
May 3, 2018 |
|
S. MURTHY AND OTHERS Vs. TAHSILDAR, SRIRANGAM AND OTHERS
|
March 20, 2018 |
|
S. MURUGAN Vs. S. JESURAJ
|
February 7, 2018 |
|
S. MURUGAN Vs. V. VIVEKANANDA AND ORS.
|
June 13, 2018 |
|
S. MURUGAN Vs. THE SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT, INDIGUL AND ANOTHER
|
June 29, 2018 |
|
S. MURUGAN Vs. STATE AND OTHERS
|
June 20, 2018 |
|
S. MURUGAVEL Vs. DISTRICT COLLECTOR, THENI DISTRICT AND OTHERS
|
January 23, 2018 |
|
S. MURUGAVEL Vs. G. MARKSPRIYAN
|
January 30, 2018 |
|
S. MURUGESAN Vs. DR. VETRIVEL CHELIYAN, M.S (ORTHO) GOVERNMENT HOSPITAL AND OTHERS
|
March 16, 2018 |
|
S. MUTHU Vs. THE DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT AND OTHERS
|
July 9, 2018 |
|
S. MUTHUKRISHNAN Vs. CHAIRMAN & MANAGING DIRECTOR
|
April 20, 2018 |
|
S. MUTHURAJ AND ORS. Vs. INDIA EVANGELICAL LUTHERAN CHURCH NAGERCOIL SYNOD AND ORS.
|
June 5, 2018 |
|
S. NADARAJAN Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI AND OTHERS
|
June 8, 2018 |
|
S. NAGARAJ Vs. RAVICHANDRAN
|
July 31, 2018 |
|
S. NAGESWARAN Vs. DISTRICT COLLECTOR AND OTHER
|
June 29, 2018 |
|
S. NASHID AHMED REPRESENTED BY HIS POWER OF ATTORNEY MOHAMED SHAJAHAN Vs. A. SAMEENA
|
January 19, 2018 |
|
S. NAVEEN Vs. THE BRANCH MANAGER, INDIAN BANK AND ORS.
|
June 26, 2018 |
|
S. NEELAVATHI Vs. DISTRICT MAGISTRATE-CUM-DISTRICT COLLECTOR
|
July 9, 2018 |
|
S. NIKKAS BANU Vs. SECRETARY TO THE GOVERNMENT
|
February 15, 2018 |
|
S. PACHAIMMAL Vs. B.SURIYA PRAKASAM
|
November 30, 2018 |
|
S. PACHIYAPPAN AND OTHERS Vs. THE DISTRICT COLLECTOR AND OTHERS
|
March 20, 2018 |
|
S. PADMANABHAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 1, 2018 |
|
S. PADMINI Vs. THE COLLECTOR, VELLORE DISTRICT AND OTHERS
|
June 5, 2018 |
|
S. PALANI Vs. P. MANI AND OTHERS
|
June 19, 2018 |
|
S. PALANISAMY AND 350 OTHERS Vs. THE PRESIDING OFFICER LABOUR COURT HASTHAMPATTI SA
|
March 14, 2018 |
|
S. PALANIVEL Vs. STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION WING MADURAI
|
January 25, 2018 |
|
S. PALRAJ Vs. SUPERINTENDENT OF POLICE AND OTHER
|
April 25, 2018 |
|
S. PANDIDURAI Vs. PANDIYARAJAN
|
January 5, 2018 |
|
S. PARAMESWARI Vs. THE CHIEF MEDICAL OFFICER
|
February 8, 2018 |
|
S. PARVATHY AND OTHERS Vs. DISTRICT COLLECTOR, ERODE DISTRICT AND OTHERS
|
February 15, 2018 |
|
S. PAVITHKUMAR Vs. THE DISTRICT COLLECTOR, THOOTHUKUDI AND OTHERS
|
June 7, 2018 |
|
S. PETCHIAPPAN Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD AND OTHERS
|
March 8, 2018 |
|
S. PIICHAINATHAN Vs. CHIEF EDUCATIONAL OFFICER, DINDIGUL AND OTHERS
|
September 11, 2018 |
|
S. PONSEKAR SURVIVING PARTNER OF M/S. RAJA METAL CORPORATION Vs. COMMISSIONER OF CUSTOMS AND OTHERS
|
April 23, 2018 |
|
S. PONSINGH MOHAN RAM Vs. SECRETARY TO GOVERNMENT LABOUR
|
January 17, 2018 |
|
S. POONGKODI Vs. STATE OF TAMIL NADU AND OTHERS
|
January 31, 2018 |
|
S. PRADEEP KUMAR AND OTHERS Vs. ASSISTANT DIRECTOR (PANCHAYAT) DHARMAPURI DISTRICT AND OTHERS
|
March 16, 2018 |
|
S. PRAVEEN Vs. THE DIRECTOR, MEDICAL COUNCIL OF INDIA AND ORS.
|
June 11, 2018 |
|
S. PRIYA @ SHEMA PRIYA Vs. STATE
|
May 31, 2018 |
|
S. PUNITHA Vs. S. PERIYATHAMBI
|
March 23, 2018 |
|
S. RAJAGOPAL Vs. SASTHA KIRUBA AND ANR.
|
March 23, 2018 |
|
S. RAJAGOPALAN Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
|
March 21, 2018 |
|
S. RAJAGOPALAN Vs. THE STATE
|
March 6, 2018 |
|
S. RAJAKUMARAN Vs. DIRECTOR, FIRE & RESCUE SERVICES AND OTHERS
|
January 2, 2018 |
|
S. RAJALAKSHMI Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD AND OTHERS
|
February 22, 2018 |
|
S. RAJAMANICKAM Vs. M. BALASUBRAMANIAN
|
January 31, 2018 |
|
S. RAJAN AND ORS. Vs. S. JEBASELVI
|
January 17, 2018 |
|
S. RAJENDRAN Vs. THE STATE OF TAMIL NADU
|
February 7, 2018 |
|
S. RAJENDRAN Vs. SECRETARY MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
March 5, 2018 |
|
S. RAJESH Vs. THE SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION AND OTHERS
|
August 30, 2018 |
|
S. RAJESH KUMAR Vs. C. BAKTHAVATCHALAM AND OTHERS
|
March 9, 2018 |
|
S. RAJESH MAHADEVAN Vs. INSURANCE OMBUDSMAN
|
August 3, 2018 |
|
S. RAJESWARI Vs. DISTRICT COLLECTOR
|
March 19, 2018 |
|
S. RAJESWARI AND OTHERS Vs. SRI SISHTA GURUNATHASWAMI DEVASTHANAM THIRUTHURAIYUR
|
February 6, 2018 |
|
S. RAMAKRISHNAN Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT AND OTHER
|
April 24, 2018 |
|
S. RAMAKRISHNAN Vs. DIRECTOR OF AGRICULTURE CHEPAUK, CHENNAI
|
June 21, 2018 |
|
S. RAMALINGAM Vs. M/S. SEITHANA ENTERPRISES PVT LIMITED AND OTHER
|
February 16, 2018 |
|
S. RAMAMANI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 13, 2018 |
|
S. RAMAMURTHY AND OTHERS Vs. STATE
|
July 9, 2018 |
|
S. RAMARAJAN @ RAJA Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI & DISTRICT AND OTHERS
|
June 27, 2018 |
|
S. RAMASAMY, PROPRIETOR, PALS RESTAURANT Vs. MR. A.K. VISWANATHAN, IPS, THE COMMISSIONER OF POLICE, CITY POLICE OFFICE, VEPERY, CHENNAI
|
June 26, 2018 |
|
S. RAMESH Vs. COMMISSIONER OF POLICE
|
July 19, 2018 |
|
S. RAMJAN BEEVI Vs. K. NALLAMOHAMMED
|
February 15, 2018 |
|
S. RATHNASABABATHY Vs. THE DISTRICT REVENUE OFFICER AND OTHERS
|
June 13, 2018 |
|
S. RAVIKUMAR Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS
|
June 7, 2018 |
|
S. REVATHI Vs. SECRETARY TO THE GOVERNMENT, GOVERNMENT OF TAMIL NADU AND ANOTHER
|
March 22, 2018 |
|
S. REVATHI Vs. K. SUBRAMANIAN
|
April 23, 2018 |
|
S. SAKUNDALA Vs. S. SAROJA AND OTHER
|
April 26, 2018 |
|
S. SAMPATH @ SAMPATH KUMAR Vs. M/S. SRI NATNACHI TRANSPORT COMPANY NO. 277
|
February 26, 2018 |
|
S. SANGILIMUTHU Vs. SUPERINTENDANT OF POLICE, TRICHY DISTRICT AND OTHERS
|
June 13, 2018 |
|
S. SANKAR AND OTHERS Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER AND OTHERS
|
March 2, 2018 |
|
S. SARANYA Vs. V. GANESH
|
April 9, 2018 |
|
S. SARAVANA GANESH Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR AND OTHERS
|
April 26, 2018 |
|
S. SARAVANAN Vs. THE SUPERINTENDENT OF POLICE, THOOTHUKUDI AND OTHERS
|
June 26, 2018 |
|
S. SAROJA AND ORS. Vs. M. DHAYALAN AND ORS.
|
November 19, 2018 |
|
S. SASIKUMAR Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
November 30, 2018 |
|
S. SATHAIAH Vs. THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT, SIVAGANGAI AND ANOTHER
|
June 8, 2018 |
|
S. SATHEESH KUMAR Vs. SPICES BOARD
|
June 25, 2018 |
|
S. SATHISH @ SATHISH KUMAR Vs. STATE OF TAMILNADU AND ANOTHER
|
January 17, 2018 |
|
S. SATHISH KUMAR Vs. S. KALAIVANI
|
June 11, 2018 |
|
S. SEKAR Vs. DIRECTOR OF TOWN PANCHAYAT AND OTHERS
|
April 18, 2018 |
|
S. SEKAR Vs. THE SUPERINTENDENT OF POLICE AND OTHER
|
August 3, 2018 |
|
S. SELLAMMAL Vs. THE STATE
|
August 24, 2018 |
|
S. SELVAKUMAR Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
August 23, 2018 |
|
S. SELVAKUMAR Vs. VIJAYASANTHI AND OTHERS
|
January 22, 2018 |
|
S. SELVAM Vs. UNION OF INDIA AND OTHERS
|
June 6, 2018 |
|
S. SELVARAJ Vs. GOWRI AMMAL (DECEASED)
|
June 21, 2018 |
|
S. SELVARAJ AND OTHERS Vs. THE DEPUTY REGISTRAR OF CO
|
February 14, 2018 |
|
S. SELVARANI AND OTHERS Vs. STATE OF TAMIL NADU
|
June 4, 2018 |
|
S. SENTHIL KUMAR Vs. C. SASIKALA
|
March 13, 2018 |
|
S. SENTHILNATHAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 11, 2018 |
|
S. SENTHURPANDI Vs. THE TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD, REP.BY ITS VICE CHAIRMAN, HAVING OFFICE AT OLD COMMISSIONER OF POLICE OFFICE CAMPUS, PANTHEON, EGMORE, CHENNAI
|
January 24, 2018 |
|
S. SHANMUGAM Vs. MEENAKSHI
|
January 9, 2018 |
|
S. SHELIN MARY Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, FORT. ST. GEORGE, CHENNAI
|
January 25, 2018 |
|
S. SIVAN Vs. REGIONAL ACCOUNTS OFFICER
|
September 6, 2018 |
|
S. SIVANESAN Vs. STATE
|
June 27, 2018 |
|
S. SMITHA AND OTHERS Vs. S. VIJAYAKUMAR AND ANOTHER
|
June 12, 2018 |
|
S. SONAIMUTHU Vs. THE HINDU RELIGIOUS & CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT AND OTHERS
|
August 27, 2018 |
|
S. SOUNDARARAJAN Vs. DIRECTOR, O/O THE DIRECTOR OF FISHERIES FISHERIES DEPARTMENT & ORS.
|
February 20, 2018 |
|
S. SRI GOWTHAM @ GOWTHAM Vs. STATE AND OTHERS
|
August 9, 2018 |
|
S. SRI HARISH Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING AND OTHERS
|
April 10, 2018 |
|
S. SRIDAR Vs. THE COMMISSIONER, THE COMMISSIONER OF TREASURIES AND ACCOUNTS, CHENNAI
|
February 13, 2018 |
|
S. SRIDHAR Vs. SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT AND OTHERS
|
June 8, 2018 |
|
S. SRIKANTH Vs. COMMISSIONER CORPORATION OF CHENNAI
|
August 24, 2018 |
|
S. SRINIVASAN Vs. MRS. UMA VIJAYAKUMAR AND OTHERS
|
March 12, 2018 |
|
S. SRINIVASAN AND OTHERS Vs. THE STATE OF TAMILNADU AND OTHERS
|
February 19, 2018 |
|
S. SRISAKTHISH Vs. MEDICAL COUNCIL OF INDIA
|
April 28, 2018 |
|
S. STALIN Vs. THE CHIEF GENERAL MANAGER
|
April 27, 2018 |
|
S. STALIN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 20, 2018 |
|
S. SUBBAIAH PANDIAN Vs. INSPECTOR OF POLICE, SURANDAI POLICE STATION
|
April 2, 2018 |
|
S. SUBBULAKSHMI Vs. STATE OF TAMIL NADU AND OTHERS
|
March 27, 2018 |
|
S. SUBBURAJ Vs. SECRETARY, GOVERNMENT OF TAMIL NADU, EDUCATION DEPARTMENT, PORT ST. GEORGE, CHENNAI
|
January 30, 2018 |
|
S. SUBRAMANIAM (DIED) AND OTHERS Vs. M. MURUGESAN (DIED) AND OTHERS
|
June 6, 2018 |
|
S. SUBRAMANIAN Vs. STATE
|
June 14, 2018 |
|
S. SUBRAMANIAN AND ANOTHER Vs. S.T. TAMILARASAN AND OTHERS
|
June 13, 2018 |
|
S. SUGANYA PRIYA Vs. JAGANKUMAR
|
April 24, 2018 |
|
S. SUNDARAM AND OTHERS Vs. P. SUNDARI
|
January 17, 2018 |
|
S. SUNDARARAJ Vs. DIRECTOR OF TOWN PANCHAYATS AND OTHERS
|
February 19, 2018 |
|
S. SURESH Vs. DEVIDAR, SECRETARY TO GOVERNMENT AND OTHERS
|
April 2, 2018 |
|
S. SURESH Vs. VICE
|
June 8, 2018 |
|
S. SURESH Vs. SECRETARY STATE OF TAMIL NADU LAW DEPARTMENT AND OTHERS
|
June 5, 2018 |
|
S. SURESH KUMAR Vs. THE DISTRICT COLLECTOR, KARUR AND OTHERS
|
June 7, 2018 |
|
S. SWAMINATHAN AND ORS. Vs. K. ESAKKIDOSS
|
June 14, 2018 |
|
S. SYED MOHEMMED ENAYADULLA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION AND OTHERS
|
February 8, 2018 |
|
S. TENZINGH Vs. INSURANCE OMBUDSMAN, FATHIMA AKTHAR COURT AND OTHERS
|
August 24, 2018 |
|
S. THANGASWAMY Vs. S. SRINIVASAN
|
July 3, 2018 |
|
S. THENMOZHI ELIZABETH Vs. SECRETARY GOVERNMENT OF TAMILNADU
|
August 11, 2018 |
|
S. THIAGARAJAN Vs. COLLECTOR, OFFICE OF THE COLLECTORATE, SATWACHARI, VELLORE, VELLORE DISTRICT AND OTHERS
|
July 31, 2018 |
|
S. THIRUGNANASAMBANDAM Vs. STATE OF TAMILNADU
|
February 26, 2018 |
|
S. THIRUNAVUKKARASU AND OTHERS Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND OTHERS
|
June 28, 2018 |
|
S. THIYAGARAJA GURUKKAL Vs. THIRUKAZHUKUNDRAM AADHI SAIVA SIVACHARIARGAL SANGAM
|
October 30, 2018 |
|
S. THIYAGARAJAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 24, 2018 |
|
S. UMAIDURAI Vs. THE STATE
|
April 12, 2018 |
|
S. VADIVEL Vs. S. CHANDRA
|
January 23, 2018 |
|
S. VAIDHYANATHAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
December 11, 2018 |
|
S. VALARMATHI Vs. THE DISTRICT COLLECTOR
|
February 5, 2018 |
|
S. VASANTHA AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
June 13, 2018 |
|
S. VASUDEVAN Vs. DIRECTOR OF ELEMENTARY EDUCATION AND OTHERS
|
April 10, 2018 |
|
S. VEERALAKSHMI Vs. DISTRIC COLLECTOR
|
February 2, 2018 |
|
S. VEERAPPAN Vs. K. SUNDAR
|
April 2, 2018 |
|
S. VEERASAMY AND ANOTHER Vs. THE COMMISSIONER, LAND SURVEY AND SETTLEMENT OFFICE AND OTHERS
|
June 12, 2018 |
|
S. VELKUMAR Vs. THE SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT AND OTHERS
|
July 11, 2018 |
|
S. VELLAIAH Vs. SUB INSPECTOR OF POLICE
|
April 2, 2018 |
|
S. VELMURUGAN Vs. COMMISSIONER, STATE CO
|
April 9, 2018 |
|
S. VIGNESHWAR Vs. BHARATH UNIVERSITY AND OTHERS
|
April 11, 2018 |
|
S. VIJAYALAKSHMI Vs. TAMILNADU POLLUTION CONTROL BOARD, REP. BY ITS CHAIRMAN AND OTHERS
|
March 8, 2018 |
|
S. VISHNU BARGAVI Vs. DIRECTOR, NEET EXAMINATION, SHIKSHA KENDRA AND OTHERS
|
February 27, 2018 |
|
S. XAVIER Vs. THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT AND OTHERS
|
July 17, 2018 |
|
S.A. ABUTHAHIR Vs. ADDITIONAL DISTRICT MAGISTRATE/DISTRICT REVENUE OFFICER
|
June 18, 2018 |
|
S.A. CHARUMATHI (MINOR) Vs. GOVERNMENT OF INDIA AND ORS.
|
July 12, 2018 |
|
S.ADHIVEERAN Vs. DISTRICT COLLECTOR
|
October 16, 2018 |
|
S.AKBAR ALI Vs. DISTRICT COLLECTOR
|
December 21, 2018 |
|
S.ANBAZHAGAN Vs. SUB INSPECTOR OF POLICE
|
November 19, 2018 |
|
S.B. BINDU Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS AND OTHERS
|
August 9, 2018 |
|
S.B.I. GENERAL INSURANCE CO. LTD Vs. UMA DEVI
|
December 5, 2018 |
|
S.CHELLAPPAN Vs. THE STATE
|
July 17, 2018 |
|
S.CHOKKALINGAM AND ANOTHER Vs. M.KUPPURAJ AND ANOTHER
|
March 8, 2018 |
|
S.DHANASEKARAN Vs. SREE NITHYAKALYANI TEXTILE LTD
|
December 18, 2018 |
|
S.H. MEERA SAHIB Vs. DISTRICT EDUCATIONAL OFFICER AND OTHERS
|
July 26, 2018 |
|
S.J. PRAKASH Vs. GNANASEKAR AND OTHERS
|
April 9, 2018 |
|
S.JEYAMALAR AND OTHERS Vs. COMMISSIONER, COLACHEL MUNICIPALITY
|
March 19, 2018 |
|
S.K. KALIDOSS CHETTIYAR Vs. A. SIVAPANDIAN
|
January 24, 2018 |
|
S.K. MURUGANANTHAM Vs. SUPERINTENDENT OF POLICE, OFFICE OF SUPERINTENDENT OF POLICE AND OTHERS
|
July 25, 2018 |
|
S.KANAKARAJ Vs. S.RAMALINGAM
|
March 7, 2018 |
|
S.KANNAN Vs. THE SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS
|
August 30, 2018 |
|
S.KASILINGAM Vs. CHAIR PERSON
|
November 29, 2018 |
|
S.KATHIRESAN Vs. INSPECTOR OF POLICE
|
April 3, 2018 |
|
S.KENNADY Vs. SUPERINTENDENT OF POLICE
|
January 16, 2018 |
|
S.KILLIVALAVAN Vs. THE INSPECTOR OF POLICE, MAGUDANCHAVADI POLICE STATION, KAKKAPALAYAM
|
November 2, 2018 |
|
S.M. KUPPAN Vs. THE PRINCIPAL DISTRICT JUDGE, DHARMAPURI DISTRICT AND OTHERS
|
June 6, 2018 |
|
S.M. LEGARAJAN @ BALAGANGATHARAVARMAN Vs. STATE AND OTHER
|
July 13, 2018 |
|
S.M. MASILAMANI AND ANR. Vs. GNANASAMBANDAN @ RAJKUMAR
|
January 22, 2018 |
|
S.M. NAIR Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY HOUSING & URBAN DEVELOPMENT DEPARTMENT & ORS.
|
June 14, 2018 |
|
S.M. RAJA Vs. THIRU. N. SURESH, M.A.B.L. AND OTHERS
|
March 22, 2018 |
|
S.M.SUBRAMANIAM Vs. PALANISAMY
|
December 26, 2018 |
|
S.MANI Vs. THE INSPECTOR OF POLICE, MARAKKANAM POLICE STATION
|
July 2, 2018 |
|
S.MANIGANDAN AND OTHERS Vs. COLLECTOR AND OTHERS
|
June 18, 2018 |
|
S.MANIVEL Vs. DISTRICT COLLECTOR
|
April 25, 2018 |
|
S.MUMTAZ BEGUM Vs. DIRECTOR OF SCHOOL EDUCATION
|
December 3, 2018 |
|
S.MURUGAN Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 11, 2018 |
|
S.MURUGAN Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 6, 2018 |
|
S.MURUGESAN Vs. ASSISTANT COMMISSIONER, (COMMERCIAL TAX) (MU.KU.PO) AND OTHERS
|
April 19, 2018 |
|
S.MURUGESAN Vs. DEPUTY SUPERINTENDENT OF POLICE CBI
|
November 29, 2018 |
|
S.MURUGESAN Vs. DISTRICT COLLECTOR
|
December 27, 2018 |
|
S.MURUGESAN Vs. THE ASSISTANT REVENUE OFFICER AND OTHERS
|
August 28, 2018 |
|
S.MUTHUKRISHNAN Vs. SUPERINTENDANT OF POLICE & ORS.
|
April 4, 2018 |
|
S.N. K. STARCH INDUSTRIES Vs. FOOD SAFETY AND STANDARDS AND OTHERS
|
July 27, 2018 |
|
S.NETHAJI Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 18, 2018 |
|
S.P. ARUNACHALAM GROUND FLOOR Vs. MAHABOOBA
|
December 7, 2018 |
|
S.P. KARTHIKEYAN Vs. PERIYASAMY
|
March 7, 2018 |
|
S.P. NAGARAJAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT AND OTHER
|
April 24, 2018 |
|
S.P. NATESAN Vs. THE DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE & ORS.
|
June 12, 2018 |
|
S.P. PRITIVIRAAJ Vs. REGISTRAR AND OTHERS
|
April 17, 2018 |
|
S.P. SELLAMMAL AND ORS. Vs. THE DIRECTOR OF MATRICULATION SCHOOLS AND ORS.
|
June 8, 2018 |
|
S.P. SELVARAJ Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 7, 2018 |
|
S.P. THANGAVELU Vs. DISTRICT COLLECTOR AND OTHERS
|
January 31, 2018 |
|
S.P. VENKATESWARAN, DEPUTY GENERAL SECRETARY Vs. THE DIRECTOR GENERAL OF POLICE HEAD OF POLICE FORCE AND OTHERS
|
July 10, 2018 |
|
S.PACHAIAMMAL Vs. THE DISTRICT COLLECTOR AND OTHERS
|
July 17, 2018 |
|
S.PANDIAN Vs. INSPECTOR OF POLICE
|
April 4, 2018 |
|
S.PARTHIBAN Vs. STATE
|
September 12, 2018 |
|
S.PERUMAL Vs. SUPERINTENDANT OF POLICE & ANR.
|
April 4, 2018 |
|
S.PONNUSAMY Vs. THE SUPERINTENDENT OF POLICE
|
July 11, 2018 |
|
S.PRAKASH Vs. LICENSING AUTHORITY/REGIONAL TRANSPORT OFFICER AND OTHER
|
March 12, 2018 |
|
S.R. GOMATHI SHANKAR Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (CBE) LTD.
|
April 5, 2018 |
|
S.R. KALYANA VENKATARAMA RAJA Vs. COMMISSIONER, AMBASAMUDRAM MUNICIPALITY
|
March 21, 2018 |
|
S.R. NANDA KISHORE Vs. ARCHAEOLOGICAL SURVEY OF INDIA AND ORS.
|
June 7, 2018 |
|
S.R. RAVIKUMAR Vs. COMMISSIONER TIRUNELVELI CORPORATION
|
July 9, 2018 |
|
S.R.K. MANOGARAN Vs. DISTRICT COLLECTOR, THIRUVALLUR AND OTHERS
|
April 17, 2018 |
|
S.RAJASEKAR Vs. THE REGIONAL TRANSPORT OFFICER
|
August 29, 2018 |
|
S.RAMESH AND OTHERS Vs. COMMISSIONER, SALEM CORPORATION AND OTHERS
|
March 7, 2018 |
|
S.RATHINAVELU CHETTIAR TRUST Vs. R.PADMANABHAN
|
March 12, 2018 |
|
S.RAVISHANKAR Vs. NEUROTRONICS SYSTEM INDIA PRIVATE LIMITED
|
April 11, 2018 |
|
S.RENGASAMY Vs. INSPECTOR OF POLICE
|
April 4, 2018 |
|
S.S. CHANDRAN Vs. R. LAKSHMI
|
January 25, 2018 |
|
S.S. PRAVEEN KUMAR Vs. STATE OF TAMIL NADU AND ORS.
|
March 22, 2018 |
|
S.S. THANGATHEVAN Vs. THE GOVERNMENT OF TAMIL NADU
|
March 1, 2018 |
|
S.S.A. KAPOOR @ REGI KAPOOR Vs. STATE
|
June 13, 2018 |
|
S.S.M. JEYARAMAN AND OTHERS Vs. MADURAI CORPORATION
|
February 21, 2018 |
|
S.SAMPATHKUMAR Vs. VALLIAMMAL
|
January 29, 2018 |
|
S.SANKAR Vs. THE INSPECTOR OF POLICE, KOTTAPATTI POLICE STATION
|
March 19, 2018 |
|
S.SARAVANAN Vs. SECRETARY TO GOVERNMENT
|
February 28, 2018 |
|
S.SAROJINI Vs. SECRETARY TO GOVERNMENT, FINANCE (PENSION) DEPARTMENT AND OTHERS
|
January 5, 2018 |
|
S.SASIKUMAR Vs. K.CHELLADURAI
|
October 23, 2018 |
|
S.SENTHIL KUMAR Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 3, 2018 |
|
S.SETHURAMAN Vs. GOVERNMENT OF INDIA AND OTHERS
|
March 19, 2018 |
|
S.SHANMUGAM Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 31, 2018 |
|
S.SUBBARAYAN AND ORS. Vs. COLLECTOR, SALEM DISTRICT, SALEM.
|
July 3, 2018 |
|
S.SUTHANTHIRAVALLI Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
|
March 12, 2018 |
|
S.T. RASAPPAN Vs. NALLAN
|
January 8, 2018 |
|
S.V. PALRAJ Vs. THE INSPECTOR OF POLICE, VADAKADU POLICE STATION, PUDUKOTTAI DISTRICT
|
April 17, 2018 |
|
S.V. RAMAKRISHNAN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND OTHER
|
April 25, 2018 |
|
S.V. RAMAMURTHY Vs. THE STATE ELECTION COMMISSIONER OF TAMILNADU, JAWAHARLAL NEHRU ROAD, KOYAMBEDU, CHENNAI
|
January 9, 2018 |
|
S.V.BALASUBRAMANI Vs. M/S.SRI VEERAS
|
March 9, 2018 |
|
S.V.N. NATARAJAN Vs. COMMISSIONER, CORPORATION OF CHENNAI
|
April 9, 2018 |
|
S.VARADAN Vs. VASU
|
December 10, 2018 |
|
S.VE. SHEKHER Vs. INSPECTOR OF POLICE - CYBER CELL
|
May 10, 2018 |
|
S.VENKATESAN Vs. INSPECTOR OF POLICE
|
April 6, 2018 |
|
S.VICTOR Vs. STATE
|
July 19, 2018 |
|
S.VISWANATHAN Vs. STATE BANK OF INDIA AND OTHERS
|
May 17, 2018 |
|
S . GOWTHAM BALU Vs. THE MANAGING DIRECTOR, TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION
|
September 24, 2018 |
|
S . MEENAKSHI Vs. S. GOPINATH
|
November 2, 2018 |
|
SABARI @ SABARIGIRI Vs. ASSISTANT COMMISSIONER OF POLICE
|
September 26, 2018 |
|
SABIFULLAH Vs. STATE REP BY INSPECTOR OF POLICE
|
October 23, 2018 |
|
SABIN LOGISTICS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
July 9, 2018 |
|
SADACHI (DECEASED) AND OTHERS Vs. VASANTHA AND OTHERS
|
January 23, 2018 |
|
SADASIVAM Vs. P KALAVATHI
|
August 7, 2018 |
|
SADHA SIVAM (A1) AND OTHERS Vs. STATE REP. BY THE SUB
|
April 12, 2018 |
|
SADHIK BASHA Vs. STATE
|
April 28, 2018 |
|
SADHU A N SIRCAR FOUNDATION REP BY ITS BOARD OF TRUSTEES E NANDAKUMAR Vs. M VIJAYALAKSHMI
|
July 30, 2018 |
|
SADIQ HAZWA Vs. A RAMACHANDRAN
|
July 12, 2018 |
|
SAFIA BIVI Vs. ARULMIGU CHOKKANATHASWAMY KOIL
|
March 15, 2018 |
|
SAGARVANAM NACHIAR Vs. MEGAR @ MEGARUNNISA
|
March 2, 2018 |
|
SAGAYA AROKIYA NAYAGI Vs. SECRETARY TO GOVERNMENT
|
February 26, 2018 |
|
SAHAYA NIGHTINGALE Vs. STATE OF TAMIL NADU
|
March 21, 2018 |
|
SAHAYAM Vs. MICHAEL AMMAL
|
January 18, 2018 |
|
SAHUL HAMEED Vs. SHAJAHAN
|
July 2, 2018 |
|
SAI EDUCATIONAL TRUST REP BY ITS MANAGING TRUSTEE Vs. COMMISSIONER OF INCOME TAX (EXEMPTION)
|
October 10, 2018 |
|
SAI JAYAKANTH BHARATHI Vs. R KASIRAJ
|
September 26, 2018 |
|
SAI MIRRA INNOPHARM PRIVATE LIMITED FORMERLY KNOWN AS SAI MIRA PHARMACEUTICALS (P) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 15, 2018 |
|
SAILAPPAN Vs. SUBRAMANIAN
|
December 19, 2018 |
|
SAINT GOBAIN INDIA PRIVATE LTD Vs. UNION OF INDIA MINISTRY OF FINANCE
|
November 14, 2018 |
|
SAIPUNNISHA Vs. P. CHELLAPPA
|
April 28, 2018 |
|
SAIRA BANU Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT AND OTHER
|
January 31, 2018 |
|
SAIYBULHAN @ SHAIBULLAKHAN Vs. STATE REP BY INSPECTOR OF POLICE
|
October 23, 2018 |
|
SAKETHANATH & Vs. CHIEF POST MASTER GENERAL TAMIL NADU CIRCLE
|
February 20, 2018 |
|
SAKKARAI Vs. RAJENDIRAN
|
June 29, 2018 |
|
SAKKARAI @ A. SAKKARAPANI Vs. KUMAR AND OTHERS
|
April 11, 2018 |
|
SAKTHI KUMAR Vs. CHITHRA RAMALINGAM
|
March 13, 2018 |
|
SAKTHI OIL REFINERIES Vs. ASSISTANT COMMISSIONER(CT) & ORS
|
June 19, 2018 |
|
SAKTHIVEL Vs. ARAN
|
February 9, 2018 |
|
SAKTHIVEL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 19, 2018 |
|
SAKTHIVEL Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 26, 2018 |
|
SAKTHIVEL IN WP. NO. 16973 OF 2018 Vs. COLLECTOR AND OTHERS
|
July 6, 2018 |
|
SAKTHIVEL REP. BY ITS POWER AGENT SAMYNATHAN Vs. RAJENDRAN AND OTHERS
|
April 23, 2018 |
|
SAKUNTHALA Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
|
July 25, 2018 |
|
SAKUNTHALA Vs. STATE OF TAMILNADU, REP BY COLLECTOR
|
March 2, 2018 |
|
SAKUNTHALA Vs. VENKATACHALAM
|
July 9, 2018 |
|
SAKUNTHALA AMMAL Vs. ABDUL MUTHALIF
|
February 21, 2018 |
|
SALEEM MADAVOOR @ MUHAMMED SALIM Vs. SECRETARY TO GOVERNMENT
|
November 23, 2018 |
|
SALEM CINE FILM DISTRIBUTORS COUNCIL Vs. INSPECTOR GENERAL OF REGISTRATION
|
August 28, 2018 |
|
SALEM DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED, REPRESENTATED BY ITS SECRETARY Vs. S K PARAMESWARI
|
March 26, 2018 |
|
SALEM DISTRICT TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD CONSTRUCTION AND MAINTENANCE CONTRACTORS WELFARE ASSOCIATION Vs. SUPERINTENDING ENGINEER, TWAD BOARD, SALEM
|
April 23, 2018 |
|
SAM ALIAS SOLOMON SAM PRABAKAR Vs. STATE OF TAMIL NADU AND OTHERS
|
March 27, 2018 |
|
SAM WATER Vs. REVENUE DIVISIONAL OFFICER AND SUB-DIVISIONAL MAGISTRATE
|
September 12, 2018 |
|
SAM XAVIER Vs. THE SECRETARY TO GOVERNMENT, PUBLIC ( ADMINISTRATION) DEPARTMENT & ORS.
|
June 19, 2018 |
|
SAMAYAN Vs. THE SUPERINTENDENT OF POLICE, MADURAI DISTRICT, MADURAI AND ANOTHER
|
June 18, 2018 |
|
SAMBA VAIDYANATHAN Vs. RAJA RAMA VARMA
|
November 8, 2018 |
|
SAMBANDAM Vs. INSPECTOR OF POLICE VANOOR POLICE STATION
|
July 18, 2018 |
|
SAMBANDAM PILLAI Vs. CHINNAMANI PILLAI
|
July 5, 2018 |
|
SAMEENA Vs. SUPERINTENDENT OF POLICE
|
June 22, 2018 |
|
SAMIDURAI UDAYAR Vs. THANGARASU UDAYAR
|
March 8, 2018 |
|
SAMINATHAN Vs. K NALLUSAMY
|
August 13, 2018 |
|
SAMIYAMMAL Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 27, 2018 |
|
SAMPATH Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION, EZHILAGAM, CHEPAUK, CHENNAI
|
June 21, 2018 |
|
SAMPATH Vs. THAMIZHSELVI
|
February 2, 2018 |
|
SAMPATH Vs. STATE
|
July 20, 2018 |
|
SAMPATH KUMAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
July 13, 2018 |
|
SAMPATHKUMAR Vs. STATE REP BY INSPECTOR OF POLICE,SOUTH GATE POLICE STATION
|
June 7, 2018 |
|
SAMSUNG INDIA ELECTRONICS P. LTD. Vs. C.C. (APPEALS)
|
July 13, 2018 |
|
SAMUEL Vs. NUZHATH SAMI
|
February 14, 2018 |
|
SAMUNDEESWARI Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT AND ANOTHER
|
February 5, 2018 |
|
SAMUNDEESWARI Vs. S.M. KALEESWARAN AND OTHERS
|
January 22, 2018 |
|
SAMUNDEESWARI Vs. STATE
|
January 4, 2018 |
|
SAMUVEL AND OTHER Vs. S. KOIL THANGAM
|
March 20, 2018 |
|
SAMY Vs. CHINNAKUPPAMMAL @ KUPPAMMAL
|
April 28, 2018 |
|
SANDEEP Vs. SECRETARY TO GOVERNMENT
|
March 12, 2018 |
|
SANDEN VIKAS INDIA PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER (CT), ANNA SALAI ASSESSMENT CIRCLE
|
February 8, 2018 |
|
SANJAY Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 12, 2018 |
|
SANJAY KUMAR Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
|
April 27, 2018 |
|
SANJAY KUMAR AND OTHERS Vs. COMMISSIONER, GREATER CHENNAI CORPORATION AND OTHERS
|
April 25, 2018 |
|
SANJEEV NARULA AND OTHERS Vs. STATE
|
June 29, 2018 |
|
SANKAR Vs. NARAYANASWAMY
|
April 24, 2018 |
|
SANKAR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, NANGUNERI
|
February 24, 2018 |
|
SANKAR Vs. STATE REPRESENTED BY ASSISTANT COMMISSIONER OF POLICE
|
January 6, 2018 |
|
SANKAR Vs. CHIEF SECRETARY, ST GEORGE FORT
|
February 2, 2018 |
|
SANKAR Vs. STATE REP BY INSPECTOR OF POLICE, T10 TIRUMULLAIVOYAL POLICE STATION
|
November 19, 2018 |
|
SANKAR AND OTHER Vs. INSPECTOR OF POLICE, SUCHINDRAM POLICE STATION AND OTHER
|
July 11, 2018 |
|
SANKARAN Vs. STATE AND OTHERS
|
August 3, 2018 |
|
SANKARANARAYANAN Vs. DIRECTOR OF VIGILANCE & ANTI
|
March 2, 2018 |
|
SANKARANPILLAI (DIED) Vs. PADMAVATHI (DIED)
|
March 23, 2018 |
|
SANMAR SPECIALITY CHEMICALS LIMITED Vs. INCOME TAX OFFICER COMPANY WARD VI(I) CHENNAI
|
April 4, 2018 |
|
SANTHA Vs. VIJAYALAKSHMI @ CHINNAPILLAIAMMAL
|
February 5, 2018 |
|
SANTHA AMMAL Vs. SURYA NARAYANAN
|
April 28, 2018 |
|
SANTHANAKRISHNAN Vs. STATE REPRESENTED THROUGH INSPECTOR OF POLICE
|
March 22, 2018 |
|
SANTHANAM MARIYAMMAL Vs. FELIX
|
September 27, 2018 |
|
SANTHAPPAN Vs. CHIEF ENGINEER, HIGHWAYS DEPARTMENT
|
March 23, 2018 |
|
SANTHI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
September 25, 2018 |
|
SANTHIYA Vs. CHANDRASEKARAN
|
September 6, 2018 |
|
SANTHOSH Vs. INSPECTOR OF POLICE
|
October 12, 2018 |
|
SANTHOSH @ SANTHOSHKUMAR Vs. STATE OF TAMIL NADU AND OTHERS
|
January 31, 2018 |
|
SANTHOSH KUMAR @ SANTHOSH Vs. SECRETARY TO THE GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
February 20, 2018 |
|
SAPPHIRE CORPORATION Vs. COMMERCIAL TAX OFFICER
|
April 28, 2018 |
|
SARAL SATHYA KALA Vs. S. AROKIA RAJ
|
April 2, 2018 |
|
SARALA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT AND OTHERS
|
February 12, 2018 |
|
SARALABAI Vs. EXECUTIVE ENGINEER
|
March 22, 2018 |
|
SARAN @ SARANRAJ S/O SANKAR Vs. STATE OF TAMIL NADU
|
September 20, 2018 |
|
SARAN MATRICULATION HIGHER SECONDARY SCHOOL, SITRA ROAD Vs. EMPLOYEES STATE INSURANCE CORPORATION, REGIONAL OFFICE, PANCHDEEP BHAVAN
|
July 9, 2018 |
|
SARANYA Vs. A. SABARISON
|
March 26, 2018 |
|
SARANYA Vs. A PANNEERSELVAM
|
July 31, 2018 |
|
SARANYA Vs. STATE REPRESENTED BY THE SECRETARY TO GOVERNMENT
|
March 27, 2018 |
|
SARASU Vs. STATE OF TAMILNADU, REP. BY THE SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND ANOTHER
|
March 16, 2018 |
|
SARASU Vs. THE STATE
|
June 11, 2018 |
|
SARASU VARGHEESE Vs. JAMMU AND KASHMIR BANK LTD
|
July 26, 2018 |
|
SARASWATHI Vs. STATE OF TAMILNADU AND OTHER
|
February 6, 2018 |
|
SARASWATHI Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY
|
February 2, 2018 |
|
SARASWATHI Vs. THE AUTHORISED OFFICER
|
March 5, 2018 |
|
SARASWATHI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
|
June 12, 2018 |
|
SARASWATHI Vs. M PALANIVELU
|
August 21, 2018 |
|
SARASWATHI AMMAL Vs. MINOR @ MUTHU KOUNDER
|
March 28, 2018 |
|
SARASWATHI AMMAL Vs. DILLI REDDIYAR (DIED)
|
March 16, 2018 |
|
SARASWATHI AMMAL Vs. V. VADAMALAI RENGAPPAN
|
October 25, 2018 |
|
SARASWATHI ENGINEERING CONSTRUCTION (P) LTD Vs. GOVERNMENT OF TAMIL NADU
|
August 11, 2018 |
|
SARASWATHI RAMACHANDRA MATRICULATION HIGHER SECONDARY SCHOOL REP BY ITS PRINCIPAL, M BHAGYALAKSHMI Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
|
April 18, 2018 |
|
SARASWATHI VIDYALAYA EDUCATIONAL & CHARITABLE TRUST Vs. A V SRIDHAR
|
June 21, 2018 |
|
SARASWATHI W/O RAJARATHINAM Vs. PACIFICA CHENNAI PROJECT INFRASTRUCTURE CO PVT LTD
|
November 2, 2018 |
|
SARASWATHY Vs. RAVICHANDRAN
|
March 13, 2018 |
|
SARASWATHY Vs. BALAJI
|
January 25, 2018 |
|
SARASWATHY Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
August 23, 2018 |
|
SARASWATHY AMMAL Vs. KANDASAMY
|
October 29, 2018 |
|
SARASWATI Vs. THANGAPPAN
|
October 8, 2018 |
|
SARATH @ SIVASARATH Vs. REGIONAL PASSPORT OFFICER MADURAI
|
September 4, 2018 |
|
SARATHA AND ORS. Vs. STATE REP. BY THE INSPECTOR OF POLICE AND ANR.
|
July 26, 2018 |
|
SARATHAS REP BY ITS PARTNER S SARAVANAN Vs. UNION BANK OF INDIA REP BY ITS CHIEF MANAGER
|
September 27, 2018 |
|
SARATHY GINNING FACTORY Vs. THE AUTHORISED OFFICER ANDHRA BANK SALEM BRANCH NARASUS ARCADE NO.53/24
|
February 6, 2018 |
|
SARAVANA SELVARATHINAM RETAIL PRIVATE LTD Vs. INSPECTOR GENERAL OF POLICE
|
August 1, 2018 |
|
SARAVANA TEX EXPORTS INDIAN (P) LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
|
September 17, 2018 |
|
SARAVANAN Vs. THE SUPERINTENDENT OF POLICE
|
June 21, 2018 |
|
SARAVANAN Vs. STATE REPRESENTED BY ITS, THE INSPECTOR OF POLICE
|
January 5, 2018 |
|
SARAVANAN Vs. THANGAVEL
|
October 4, 2018 |
|
SARAVANAN Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
April 3, 2018 |
|
SARAVANAN Vs. STATE OF TAMIL NADU
|
August 13, 2018 |
|
SARAVANAN Vs. STATE REP BY INSPECTOR OF POLICE
|
March 9, 2018 |
|
SARAVANAN Vs. STATE, REP BY SUB INSPECTOR OF POLICE
|
March 13, 2018 |
|
SARAVANAN Vs. STATE REP BY, INSPECTOR OF POLICE P6 KODUNGAIYUR POLICE STATION
|
March 28, 2018 |
|
SARAVANAN Vs. STATE BY SUB INSPECTOR OF POLICE
|
April 18, 2018 |
|
SARAVANAN BOOPATHI Vs. SIVAMURUGAN
|
July 25, 2018 |
|
SARAVANAN SERVAI Vs. DISTRICT COLLECTOR, SIVAGANGAI AND OTHERS
|
March 7, 2018 |
|
SARGUNAM W/O LATE KUPPURAJ Vs. STATE
|
July 23, 2018 |
|
SARIBU @ MOHAMED SARIBU Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
April 11, 2018 |
|
SARIDA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 6, 2018 |
|
SAROJ AGARWAL Vs. R KUMAR
|
August 21, 2018 |
|
SAROJ S SHARMA Vs. LAKSHMI VILAS BANK LIMITED, CHENNAI MAIN BRANCH
|
February 22, 2018 |
|
SAROJA Vs. VIJAYALAKSHMI
|
January 31, 2018 |
|
SAROJA Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
February 8, 2018 |
|
SAROJINI Vs. LEELAVATHI
|
July 25, 2018 |
|
SARONRAJ @ NAGARAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 1, 2018 |
|
SARPUNISHA BEGAM Vs. D PALANI
|
March 7, 2018 |
|
SASHI PRAKASH LOHIA ALSA TOWER Vs. COMMISSIONER OF CUSTOMS CHENNAI AIRPORT & AIR CARGO
|
January 8, 2018 |
|
SASI KIRUBA Vs. RAMRAJ
|
January 2, 2018 |
|
SASI KUMAR Vs. MADHU @ MANOKARAN
|
January 23, 2018 |
|
SASIKALA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
March 15, 2018 |
|
SASIKALA Vs. SUBRAMANIAN
|
March 22, 2018 |
|
SASIKALA Vs. SECRETARY TO GOVERNMENT
|
March 19, 2018 |
|
SASIKUMAR Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
December 13, 2018 |
|
SASIKUMAR S/O MANI Vs. STATE BY INSPECTOR OF POLICE
|
September 28, 2018 |
|
SATHAIAH Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
July 25, 2018 |
|
SATHAPPAN CHETTIAR Vs. PARVARTHAVARTHINI
|
September 18, 2018 |
|
SATHIAMOORTHY Vs. M. HARIHARAN
|
March 28, 2018 |
|
SATHIARAJ AND ORS. Vs. STATE
|
January 31, 2018 |
|
SATHISH (MINOR) REPRESENTED BY FATHER AND NEXT FRIEND MOHAN Vs. A VICTOR RAJAIAH
|
April 9, 2018 |
|
SATHISH @ CHINNAPAYYAN Vs. STATE
|
July 27, 2018 |
|
SATHISH @ NAGARAJ @ PONDS Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
|
January 29, 2018 |
|
SATHISH @ SATHISHKUMAR Vs. JEYAPANDI
|
January 31, 2018 |
|
SATHISH @ SATHISHKUMAR AND ORS. Vs. STATE
|
January 31, 2018 |
|
SATHISH @ SATHISHKUMARS/O RAMALINGAM Vs. STATE REP BY INSPECTOR OF POLICE
|
August 29, 2018 |
|
SATHISH KUMAR Vs. HELEN CLARRISA
|
January 8, 2018 |
|
SATHISH KUMAR AND OTHERS Vs. STATE AND OTHERS
|
June 14, 2018 |
|
SATHISHKUMAR Vs. STATE REP BY, INSPECTOR OF POLICE
|
March 27, 2018 |
|
SATHISHKUMAR Vs. STATE
|
April 13, 2018 |
|
SATHISHKUMAR Vs. STATE REP BY INSPECTOR OF POLICE
|
September 26, 2018 |
|
SATHIVELU Vs. STATE
|
August 3, 2018 |
|
SATHIYA Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY
|
March 20, 2018 |
|
SATHIYA Vs. STATE OF TAMIL NADU AND OTHERS
|
March 8, 2018 |
|
SATHIYAMOORTHY @ MOORTHY Vs. STATE REP BY INSPECTOR OF POLICE
|
April 12, 2018 |
|
SATHIYASEKAR Vs. DURAISAMY
|
October 8, 2018 |
|
SATHIYAVATHI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF URBAN LAND CEILING
|
August 27, 2018 |
|
SATHYA Vs. THE ADDITIONAL SECRETARY
|
March 20, 2018 |
|
SATHYA Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT AND OTHER
|
March 28, 2018 |
|
SATHYA Vs. STATE OF TAMIL NADU
|
February 22, 2018 |
|
SATHYA MOORTHY GUPTA (DECEASED) AND OTHERS Vs. M.R. GANESH KUMAR
|
January 5, 2018 |
|
SATHYABAMA Vs. VANJIAPPAN
|
April 24, 2018 |
|
SATHYAMARTY @ PADMA Vs. STATE
|
December 20, 2018 |
|
SATHYAMOORTHY Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
August 30, 2018 |
|
SATHYARAJ Vs. STATE REP BY INSPECTOR OF POLICE
|
March 19, 2018 |
|
SATHYENDRAN AND OTHERS Vs. STATE BY SUB INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, PARAMAKUDI
|
April 6, 2018 |
|
SAVARI AMMAL Vs. KULANDAI THIRESU (DIED)
|
September 25, 2018 |
|
SAVITHA DEVI REP BY MANAGING DIRECTOR Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION, REP BY ITS MANAGING DIRECTOR
|
June 5, 2018 |
|
SAVITHIRI Vs. R ARUNKUMAR
|
September 7, 2018 |
|
SAVITHRI [DIED] Vs. K S SHOMBIAH
|
July 31, 2018 |
|
SAVITHRI NAIDU Vs. LANDMARK HOUSING PROJECTS CHENNAI PVT LTD
|
March 20, 2018 |
|
SAWKATH ALI Vs. JT. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
March 1, 2018 |
|
SAYAR DEVI DHANMULI SOWCAR EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU AND OTHERS
|
March 8, 2018 |
|
SAYARMULL SURANA REVISION Vs. INCOME TAX OFFICER BUSINESS WARD XII (3) CHENNAI
|
December 14, 2018 |
|
SAYEED Vs. STATE REP BY INSPECTOR OF POLICE
|
May 31, 2018 |
|
SBI GENERAL INSURANCE COMPANY LIMITED Vs. ANNAMMAL
|
April 12, 2018 |
|
SCHWING STETTER INDIA PRIVATE LIMITED Vs. COMMISSIONER OF GST & CENTRAL EXCISE CHENNAI
|
July 16, 2018 |
|
SCOPE INTERNATIONAL PVT LTD Vs. M.M. GUPTA
|
September 10, 2018 |
|
SEAPORT LOGISTICS PRIVATE LIMITED Vs. STATE
|
February 22, 2018 |
|
SEBASTIN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, KARIMEDU POLICE STATION
|
August 3, 2018 |
|
SEBASTIN Vs. INSPECTOR OF POLICE
|
April 4, 2018 |
|
SECRETARY Vs. TAMIL NADU HIGHER SECONDARY VOCATIONAL TEACHERS WELFARE ASSOCIATION
|
March 28, 2018 |
|
SECRETARY Vs. EXECUTIVE DIRECTOR
|
April 5, 2018 |
|
SECRETARY Vs. STATE OF TAMIL NADU AND OTHERS
|
February 20, 2018 |
|
SECRETARY Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
|
June 13, 2018 |
|
SECRETARY Vs. LABOUR COURT AND OTHERS
|
June 6, 2018 |
|
SECRETARY & CORRESPONDENT CARDAMOM PLANTERS ASSOCIATION COLLEGE Vs. STATE OF TAMIL NADU
|
October 24, 2018 |
|
SECRETARY A M M CHARITIES TRUST Vs. T M VELU
|
April 23, 2018 |
|
SECRETARY AND CORRESPONDENT, KUMARAGURUBARA SWAMIGAL MIDDLE SCHOOL Vs. B BHUVANESWARI
|
April 23, 2018 |
|
SECRETARY E V A VALLIMUTHU HIGH SCHOOL Vs. STATE OF TAMIL NADU
|
September 12, 2018 |
|
SECRETARY GOVERNMENT OF TAMIL NADU EDUCATION DEPARTMENT Vs. ST ANNES GIRLS HIGHER SECONDARY SCHOOL, PONDICHERRY
|
September 11, 2018 |
|
SECRETARY OF GOVERNMENT OF TAMILNADU, SCHOOL EDUCATION DEPARTMENT Vs. C AMUTHA HEAD MASTER, PANCHAYAT UNION PRIMARY SCHOOL, KACHANAM
|
January 18, 2018 |
|
SECRETARY PUNITHA VALLANAR MEENAVAR KALVI ARAKKATTALAI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
|
June 22, 2018 |
|
SECRETARY TO GOVERNMENT Vs. TVL EVERGREEN ENTERPRISES REP BY ITS MANAGNG PARTNER R SABAPATHY
|
January 25, 2018 |
|
SECRETARY TO GOVERNMENT Vs. P GOVINDARAJAN
|
January 12, 2018 |
|
SECRETARY TO GOVERNMENT Vs. M. KALIMUTHU AND OTHERS
|
August 16, 2018 |
|
SECRETARY TO GOVERNMENT Vs. S.D. MADASAMY
|
September 6, 2018 |
|
SECRETARY TO GOVERNMENT Vs. G. NALLUSAMY
|
February 19, 2018 |
|
SECRETARY TO GOVERNMENT Vs. S. NELSON AND OTHERS
|
February 19, 2018 |
|
SECRETARY TO GOVERNMENT Vs. M/S. V.G.P. HOUSING (P) LTD.
|
February 1, 2018 |
|
SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND REGISTRATION DEPARTMENT Vs. S A M AJAZ
|
March 19, 2018 |
|
SECRETARY TO GOVERNMENT DEPARTMENT OF EDUCATION Vs. S MUPPUDATHI
|
August 28, 2018 |
|
SECRETARY TO GOVERNMENT DEVELOPMENT ENDOWMENT AND INFORMATION DEPARTMENTS Vs. SOZHIA MARUTHUVA MANDAGAPADI KATTALAI TRUST
|
July 30, 2018 |
|
SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU REVENUE DEPARTMENT Vs. M BASKAR
|
August 7, 2018 |
|
SECRETARY TO GOVERNMENT HIGHWAYS DEPARTMENT FORT ST GEORGE Vs. P JAYAKUMAR
|
March 19, 2018 |
|
SECRETARY TO GOVERNMENT HOME (POLICE) DEPARTMENT Vs. A SUNDARI
|
August 3, 2018 |
|
SECRETARY TO GOVERNMENT HOME DEPARTMENT Vs. J S SARDAR MANZUR
|
April 9, 2018 |
|
SECRETARY TO GOVERNMENT OF TAMIL NADU, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT Vs. M JAYABAL
|
July 3, 2018 |
|
SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT Vs. RUCKMANI
|
July 24, 2018 |
|
SECRETARY TO GOVERNMENT, DEPARTMENT OF CO-OPERATIVE SOCIETIES Vs. S SUBHULAKSHMI
|
July 3, 2018 |
|
SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT Vs. J JOSEPH RAJ
|
March 21, 2018 |
|
SECRETARY TO GOVERNMENT, ENVIRONMENT AND FORESTS DEPARTMENT, CHENNAI Vs. D NATARAJAN (DECEASED)
|
August 9, 2018 |
|
SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT Vs. K SATHEESH SELVAKUMAR
|
October 9, 2018 |
|
SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, CHENNAI Vs. K SUNDARAMOORTHY
|
July 31, 2018 |
|
SECRETARY TO GOVERNMENT, REP BY SCHOOL EDUCATION DEPARTMENT Vs. S VEERABADRAN
|
July 5, 2018 |
|
SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, CHENNAI Vs. S RAJAKUMAR
|
June 18, 2018 |
|
SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT & PANCHAYAT RAJ DEPARTMENT Vs. N ARUMUGAM
|
October 11, 2018 |
|
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT Vs. N RAJENDRAN
|
July 3, 2018 |
|
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT Vs. K RAJAGOPAL
|
July 3, 2018 |
|
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT Vs. E M VALLIYAMMAL
|
June 21, 2018 |
|
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, CHENNAI Vs. A TAMILARASI
|
July 13, 2018 |
|
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, CHENNAI Vs. A RANI
|
July 3, 2018 |
|
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, CHENNAI Vs. E GOWRI
|
July 3, 2018 |
|
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, FORT ST GEORGE, CHENNAI Vs. K SEKAR
|
June 22, 2018 |
|
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, FORT ST GEORGE, CHENNAI Vs. J SUNDARAM
|
June 22, 2018 |
|
SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, FORT ST GEORGE, CHENNAI Vs. R SAKUNTHALA
|
June 28, 2018 |
|
SECRETARY TO THE GOVERNMENT OF TAMIL NADU AND OTHERS Vs. N. LITTLE FLOWER AND OTHERS
|
March 27, 2018 |
|
SECRETARY, ARUL ANANDAR COLLEGE (AUTONOMOUS) Vs. A MICHAELRAJ
|
September 24, 2018 |
|
SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, STATE OF TAMIL NADU Vs. SECRETARY, SIVAGURU MEMORIAL PRIMARY SCHOOL, SUBRAMANIAPURAM
|
March 19, 2018 |
|
SECRETARY, NAGAMMAL MEMORIAL HIGH SCHOOL, THANDIGUDI Vs. STATE OF TAMIL NADU
|
April 11, 2018 |
|
SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION Vs. N SARAVANAN
|
July 9, 2018 |
|
SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION Vs. T SHARMILA
|
September 11, 2018 |
|
SECURITY TO GOVERNMENT, ANIMAL HUSBANDRY AND FISHERIES DEPARTMENT, SECRETARIAT Vs. M CHANDRABOSE
|
June 26, 2018 |
|
SEEMADEVI Vs. DEVASENAPATHY
|
October 8, 2018 |
|
SEEMATY BEGAM Vs. SANGARANARAYANAN
|
April 19, 2018 |
|
SEENIAMMAL Vs. D PUNITHAVATHI
|
April 27, 2018 |
|
SEENIAPPAN (DIED) Vs. KANNIMUTHAL (DIED)
|
August 2, 2018 |
|
SEENIVASAN Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT AND OTHERS
|
June 29, 2018 |
|
SEENU @ INDIRAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 11, 2018 |
|
SEENUVASAN Vs. SRI SRI SWAMY MADHUSUDHA NANDHAPURI PEEDADHIPATHY AND OTHER
|
March 14, 2018 |
|
SEENUVASAN Vs. INSPECTOR OF POLICE, THIRUVENNAINALLUR POLICE STATION
|
August 13, 2018 |
|
SEENUVASAN Vs. STATE REP BY INSPECTOR OF POLICE
|
September 4, 2018 |
|
SEENUVASAN Vs. STATE
|
December 21, 2018 |
|
SEERANGAN Vs. STATE AND OTHER
|
April 9, 2018 |
|
SEETHA ARUNACHALAM Vs. ANDHRA BANK LIMITED
|
January 3, 2018 |
|
SEETHALAKSHMI Vs. M. GANDHI
|
September 28, 2018 |
|
SEETHALAKSHMI Vs. COMMISSIONER OF POLICE, COMMISSIONER OFFICE, CHENNAI
|
June 22, 2018 |
|
SEETHAMMAL Vs. MATHAMMAL AND OTHERS
|
June 6, 2018 |
|
SEI ADHAVAN POWER PRIVATE LIMITED Vs. JINNENG CLEAN ENERGY TECHNOLOGY LIMITED
|
July 23, 2018 |
|
SEKAR Vs. STATE
|
March 16, 2018 |
|
SEKAR Vs. SECRETARY TO GOVERNMENT
|
January 22, 2018 |
|
SEKAR Vs. ICICI BANK LTD , CANTONMENT BRANCH, TIRUCHIRAPPALLI
|
June 6, 2018 |
|
SEKAR Vs. STATE
|
January 6, 2018 |
|
SEKAR Vs. B MURUGAVEL
|
March 2, 2018 |
|
SEKAR Vs. THE INSPECTOR OF POLICE AND ANOTHER
|
April 26, 2018 |
|
SEKAR Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
December 13, 2018 |
|
SEKAR @ LOADMAN SEKAR Vs. STATE OF TAMIL NADU
|
October 8, 2018 |
|
SEKAR @ NAI SEKAR Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 28, 2018 |
|
SEKAR ALIAS GNANASEKAR Vs. STATE OF TAMIL NADU AND OTHERS
|
June 29, 2018 |
|
SEKAR AND OTHERS Vs. ICICI BANK LTD. AND OTHERS
|
June 6, 2018 |
|
SEKAR AND OTHERS Vs. IYAPPAN @ VENKATESH
|
March 26, 2018 |
|
SEKAR STORES HOME MART REP BY ITS PARTNER S V S MANIVANNAN Vs. AUTHORIZED OFFICER PRIDHVI ASSET RECONSTRUCTION & SECURITISATION COMPANY LTD
|
October 9, 2018 |
|
SELLAM Vs. RAMAMURTY
|
August 29, 2018 |
|
SELLAMMAL Vs. IDOL OF ARULMIGHU THAYUMANASAMY TEMPLE, BY ITS ASSISTANT COMMISSIONER, EXECUTIVE OFFICER
|
September 4, 2018 |
|
SELLAMMAL Vs. THIRUGNANA SAMBANDAMURTHY
|
August 1, 2018 |
|
SELLAMUTHU Vs. TAMILARASI
|
April 25, 2018 |
|
SELLAPPAN (DIED) Vs. RAMASWAMY
|
August 13, 2018 |
|
SELVA BAKYARAJ, MANAGING DIRECTOR, SUNRISE CHENNAI DISTRIBUTORS PVT LTD Vs. IDBI BANK LIMITED, REP BY ITS DEPUTY GENERAL MANAGER/AUTHORIZED OFFICER, CHENNAI
|
November 1, 2018 |
|
SELVA KARTHI Vs. STATE OF TAMIL NADU
|
March 19, 2018 |
|
SELVA RAJENDRAN @ SELVAM Vs. MANAGING DIRECTOR CHENNAI METRO RAIL LIMITED
|
March 16, 2018 |
|
SELVA SHANTHINI Vs. R HEMAVATHI
|
September 18, 2018 |
|
SELVAGANAPATHY Vs. V SENTHILNATHAN
|
April 9, 2018 |
|
SELVAGANESAN Vs. STATE THROUGH SUB-INSPECTOR OF POLICE
|
October 9, 2018 |
|
SELVAKUMAR Vs. STATE REP BY ADSP OF POLICE STATION
|
July 12, 2018 |
|
SELVAKUMAR Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AND OTHERS
|
August 30, 2018 |
|
SELVAKUMAR Vs. STATE OF TAMIL NADU AND OTHERS
|
June 22, 2018 |
|
SELVAKUMAR Vs. B VALLIAMMAL
|
February 1, 2018 |
|
SELVAKUMAR Vs. SUPERINTENDENT OF POLICE AND OTHER
|
April 19, 2018 |
|
SELVAKUMAR Vs. SECRETARY TO GOVERNMENT
|
July 5, 2018 |
|
SELVAKUMAR @ MADHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 9, 2018 |
|
SELVAKUMARAN @ SELVAKUMAR Vs. A KENNADY
|
February 1, 2018 |
|
SELVAM Vs. P SENTHIL KUMAR
|
September 27, 2018 |
|
SELVAM Vs. STATE REP BY INSPECTOR OF POLICE
|
August 11, 2018 |
|
SELVAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI AND OTHERS
|
April 3, 2018 |
|
SELVAM Vs. STATE BY INSPECTOR OF POLICE
|
August 10, 2018 |
|
SELVAM Vs. P. NAGENDIRAN AND ORS.
|
February 16, 2018 |
|
SELVAM Vs. STATE OF TAMIL NADU
|
January 30, 2018 |
|
SELVAM Vs. STATE OF TAMIL NADU
|
February 9, 2018 |
|
SELVAM Vs. STATE
|
April 12, 2018 |
|
SELVAM Vs. STATE
|
June 25, 2018 |
|
SELVAM @ THOOTHUKUDI SELVAM Vs. STATE OF TAMIL NADU AND OTHERS
|
June 14, 2018 |
|
SELVAM ALIAS SELVAKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
July 24, 2018 |
|
SELVAM AND OTHERS Vs. THE STATE
|
August 29, 2018 |
|
SELVAMANI Vs. STATE
|
September 28, 2018 |
|
SELVAMANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
March 13, 2018 |
|
SELVAMANI Vs. ANUSHYA
|
April 24, 2018 |
|
SELVAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 18, 2018 |
|
SELVAN Vs. KALAVATHI
|
February 21, 2018 |
|
SELVAN TIMBERS Vs. THE COMMERCIAL TAX OFFICER
|
July 25, 2018 |
|
SELVARAJ Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 19, 2018 |
|
SELVARAJ Vs. DHATCHAYANI
|
November 30, 2018 |
|
SELVARAJ Vs. RADHAKRISHNAN
|
March 23, 2018 |
|
SELVARAJ Vs. STATE, REP BY SUPERINTENDENT OF POLICE
|
June 22, 2018 |
|
SELVARAJ Vs. STATE OF TAMIL NADU
|
October 11, 2018 |
|
SELVARAJ Vs. STATE REP BY ITS INSPECTOR OF POLICE
|
September 12, 2018 |
|
SELVARAJ Vs. REVATHI
|
October 4, 2018 |
|
SELVARAJ Vs. K SEENI MOHAMED
|
October 12, 2018 |
|
SELVARAJ Vs. STATE REP.
|
March 9, 2018 |
|
SELVARAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 3, 2018 |
|
SELVARAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME
|
March 6, 2018 |
|
SELVARAJ Vs. STATE REP BY INSPECTOR OF POLICE
|
August 30, 2018 |
|
SELVARAJ Vs. REVENUE DIVISIONAL OFFICER AND OTHERS
|
June 11, 2018 |
|
SELVARAJ Vs. STATE
|
April 13, 2018 |
|
SELVARAJ Vs. CIRCLE MANAGER, CANARA BANK
|
April 20, 2018 |
|
SELVARAJ Vs. STATE REP BY INSPECTOR OF POLICE
|
June 26, 2018 |
|
SELVARAJ Vs. STATE REP BY NARCOTIC INVESTIGATION BUREAU C I D
|
December 13, 2018 |
|
SELVARAJ Vs. STATE
|
December 18, 2018 |
|
SELVARAJ AND ANOTHER Vs. DISTRICT COLLECTOR
|
February 28, 2018 |
|
SELVARAJ PILLAI Vs. STATE REP BY ITS THE SUPERINTENDENT OF POLICE AND OTHER
|
April 23, 2018 |
|
SELVARAJ VELUSAMY (DIED) Vs. CHAIRMAN CUM MANAGING DIRECTOR, SYNDICATE BANK
|
April 13, 2018 |
|
SELVARAJATHIAMMAL Vs. COMMISSIONER CORPORATION OF CHENNAI AND OTHERS
|
January 2, 2018 |
|
SELVARAJU Vs. HARIKRISHNAN
|
July 6, 2018 |
|
SELVARANI Vs. JEYALAKSHMI
|
July 31, 2018 |
|
SELVARAYAR Vs. PERIYANAYAGAM
|
July 27, 2018 |
|
SELVATHURAI PARAMANANTHAN Vs. KARTHIK PANDARATHIL @ KAUSHIK MENON
|
July 20, 2018 |
|
SELVI Vs. INSPECTOR OF POLICE NIB CID
|
April 5, 2018 |
|
SELVI Vs. THE INSPECTOR OF POLICE, CHEYUR POLICE STATION AND OTHERS
|
June 7, 2018 |
|
SELVI Vs. DISTRICT COLLECTOR, THIRUVALLUR AND OTHERS
|
March 20, 2018 |
|
SELVI Vs. PERATCHI
|
April 28, 2018 |
|
SELVI Vs. STATE BY INSPECTOR OF POLICE
|
June 14, 2018 |
|
SELVI Vs. SUB REGISTRAR AND OTHER
|
April 17, 2018 |
|
SELVI Vs. STATE OF TAMIL NADU AND OTHERS
|
April 28, 2018 |
|
SELVI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND OTHERS
|
February 27, 2018 |
|
SELVI Vs. SUPERINTENDENT OF POLICE, KANYAKUMARI DISTRICT AND OTHERS
|
March 5, 2018 |
|
SELVI Vs. STATE OF TAMIL NADU AND OTHER
|
March 13, 2018 |
|
SELVI Vs. STATE OF TAMIL NADU
|
July 11, 2018 |
|
SELVI Vs. STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT
|
March 1, 2018 |
|
SELVI Vs. SALAMMAL
|
September 27, 2018 |
|
SELVI Vs. DISTRICT COLLECTOR THIRUVALLUR AND ANOTHER
|
July 20, 2018 |
|
SELVI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND ORS.
|
July 9, 2018 |
|
SELVI AND ORS. Vs. SUDHA DEVI AND ORS.
|
June 27, 2018 |
|
SELVI AROKIA MARY AND OTHERS Vs. THE STATE OF TAMIL NADU AND OTHERS
|
March 5, 2018 |
|
SENBAGAVALLI Vs. SAMBANDAM @ THIRUGNANASAMBANDAM
|
June 19, 2018 |
|
SENGODAN Vs. CHINNANNAN
|
March 8, 2018 |
|
SENGOTTAIYAN Vs. STATE BY THE INSPECTOR OF POLICE, TIRUCHENGODE TOWN POLICE STATION, CRIME NO. 733 OF 2005 NAMAKKAL DISTRICT
|
January 23, 2018 |
|
SENIOR INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE Vs. M. MEGAVANNAN
|
September 4, 2018 |
|
SENIOR MANAGER (P), UNION BANK OF INDIA, REGIONAL OFFICE Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL, TRIBUNAL CUM LABOUR COURT, CHENNAI
|
February 28, 2018 |
|
SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. Vs. S. VEDARAJ AND OTHERS
|
February 22, 2018 |
|
SENIOR REGIONAL MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD Vs. S VEERAPANDI
|
October 24, 2018 |
|
SENIOR SUPERINTENDENT OF POST OFFICE Vs. VASUKI
|
January 29, 2018 |
|
SENKATHIRAVAN Vs. STATE
|
February 21, 2018 |
|
SENKUTTUVAN Vs. THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT, SIVAGANGAI AND ANOTHER
|
June 22, 2018 |
|
SENNIAPPA GOUNDER Vs. GANDHIMATHI
|
April 18, 2018 |
|
SENTHIL Vs. STATE
|
August 6, 2018 |
|
SENTHIL Vs. THE SUPERINTENDANT OF POLICE, TRICHY DISTRICT, TRICHY AND ANOTHER
|
June 20, 2018 |
|
SENTHIL Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 31, 2018 |
|
SENTHIL Vs. STATE, THROUGH DEPUTY SUPERINTENDENT OF POLICE
|
July 30, 2018 |
|
SENTHIL @ NARIMEDU SENTHIL Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
April 23, 2018 |
|
SENTHIL @ SENTHIL KUMAR Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
July 5, 2018 |
|
SENTHIL KUMAR Vs. STATE REP BY INSPECTOR OF POLICE
|
September 11, 2018 |
|
SENTHIL KUMARAN Vs. KAVITHA
|
January 5, 2018 |
|
SENTHIL RAJAN Vs. S.JAISHANKAR
|
August 3, 2018 |
|
SENTHILKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU AND OTHERS
|
August 3, 2018 |
|
SENTHILKUMAR Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
June 22, 2018 |
|
SENTHILKUMAR @ KARTHICK Vs. STATE OF TAMIL NADU AND OTHERS
|
June 22, 2018 |
|
SENTHILKUMAR ALIAS KARTHICK Vs. STATE OF TAMIL NADU
|
January 31, 2018 |
|
SENTHILMURUGAN Vs. VENKATRAMAN
|
April 17, 2018 |
|
SENTHILNATHAN Vs. INSPECTOR OF POLICE, VIRALIMALAI POLICE STATION, PUDUKOTTAI DISTRICT
|
April 5, 2018 |
|
SENTHILNATHAN Vs. MANAGING DIRECTOR MAG EXCEL EXPORTS LTD
|
June 7, 2018 |
|
SENTHILVEL Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
January 4, 2018 |
|
SENTHILVEL @ SENTHIL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 10, 2018 |
|
SENTHURAKANI Vs. STATE OF TAMIL NADU AND OTHERS
|
February 7, 2018 |
|
SENTHURKUMAR Vs. INSPECTOR OF POLICE, THIRUVENKATAM POLICE STATION
|
April 2, 2018 |
|
SERANTHAIYEN Vs. STATE REPRESENTED BY ASSISTANT COMMISSIONER OF POLICE
|
September 3, 2018 |
|
SESHAIAH Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 25, 2018 |
|
SESURAJ Vs. STATE OF TAMIL NADU AND OTHERS
|
June 13, 2018 |
|
SETHUPATHI KARTHICK @ THAKKALI KARTHICK Vs. ADMINISTRATIVE EXECUTIVE MAGISTRATE, CUM DEPUTY COMMISSIONER OF POLICE
|
April 28, 2018 |
|
SETTLEMENT OFFICER OFFICE OF COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT Vs. RAHMATHULA SHA MOSQUE DURGA
|
August 23, 2018 |
|
SETTU Vs. STATE
|
February 16, 2018 |
|
SEVALAI @ MOHANRAJ Vs. STATE BY INSPECTOR OF POLICE
|
June 11, 2018 |
|
SEVEN STAR OFFSET PRESS, REPRESENTED BY ITS PROPRIETOR G JEYAPRAKASH Vs. COMMERCIAL TAX OFFICER -III, SIVAKASI
|
April 11, 2018 |
|
SEYADU SULAIMAN Vs. KANNAN
|
July 5, 2018 |
|
SHABEEN Vs. MOHAMED HANIF SHAZULI
|
October 9, 2018 |
|
SHABEEN ZAINAB Vs. DISTRICT COLLECTOR (CHAIRMAN, DISTRICT COMMITTEE) NILGIRIS DISTRICT
|
June 8, 2018 |
|
SHABIR Vs. SECRETARY TO GOVERNMENT, HOME PROHIBITION AND EXCISE DEPARTMENT, CHENNAI AND OTHERS
|
August 14, 2018 |
|
SHABU KOTTOLI PARAMBIL ADIMAIKUTTY Vs. REGIONAL PASSPORT OFFICER
|
November 26, 2018 |
|
SHAFI T P Vs. FIVE STAR TEA (PVT) LTD REP BY ITS MANAGING DIRECTOR
|
November 13, 2018 |
|
SHAGADEVAN AND OTHERS Vs. COMMISSIONER, CORPORATION OF COIMBATORE AND OTHERS
|
March 9, 2018 |
|
SHAHIN Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU DEPARTMENT OF PROHIBITION & EXCISE [HOME] AND ANOTHER
|
January 24, 2018 |
|
SHAHUL HAMEED CHAIRMAN AND MANAGING DIRECTOR Vs. SUB-COLLECTOR, SUB-COLLECTOR, CHERANMAHADEVI
|
June 22, 2018 |
|
SHAJAHAN Vs. STATE REP BY ITS, INSPECTOR OF POLICE
|
April 2, 2018 |
|
SHAJAHAN Vs. COMMISSIONER, CORPORATION OF COIMBATORE
|
April 26, 2018 |
|
SHAJAHAN S/O A S NOOR MOHAMED Vs. STATE REP BY INSPECTOR OF POLICE
|
August 10, 2018 |
|
SHAJI Vs. STATE THROUGH THE INSPECTOR OF POLICE, KUZHITHURAI POLICE STATION
|
January 17, 2018 |
|
SHAKTHI TYRES REP BY ITS PARTNER MAHALINGAM Vs. R PRABHU
|
July 30, 2018 |
|
SHAKUL HAMMED Vs. STATE BY SUPERINTENDENT OF POLICE
|
September 12, 2018 |
|
SHAMEEM BEGUM AND OTHER Vs. V. DEVENDIRAN AND OTHERS
|
March 22, 2018 |
|
SHANAWAS Vs. SHAMEM BANU
|
August 28, 2018 |
|
SHANBAGAVALLI Vs. RAMASAMY (DIED)
|
April 4, 2018 |
|
SHANGO TECHNOLOGIES PRIVATE LIMITED Vs. CHEMPLAST SANMAR LTD
|
April 6, 2018 |
|
SHANKAR Vs. STATE REP BY INSPECTOR OF POLICE
|
October 24, 2018 |
|
SHANKAR Vs. SALINI
|
February 15, 2018 |
|
SHANKAR Vs. STATE OF TAMIL NADU ANOTHER
|
March 13, 2018 |
|
SHANKARS FARM Vs. S S SHEIK AJMAL
|
January 29, 2018 |
|
SHANKUNTHALA BANSAL Vs. PUSPALATHA GADIA
|
November 23, 2018 |
|
SHANMUGA DAYANANDAM TRUSTEE VALLAL P. SUBRAMANIA UDYAR CHARITABLE TRUSTS Vs. VALLAL P. SUBRAMANIA UDAYAR CHARITABLE TRUST
|
January 19, 2018 |
|
SHANMUGA KONAR (DIED) Vs. MARIAPPAN
|
August 31, 2018 |
|
SHANMUGAKANI AMMAL (DIED)AND OTHERS Vs. RAMOLA SEVLI RATHIKA
|
February 13, 2018 |
|
SHANMUGAM Vs. ARANTHANGI CO-OPERATIVE TOWN BANK LTD
|
August 10, 2018 |
|
SHANMUGAM Vs. VIJAYAKUMAR
|
January 17, 2018 |
|
SHANMUGAM Vs. EZHUMALAI
|
March 12, 2018 |
|
SHANMUGAM Vs. RAMAMOORTHY
|
April 16, 2018 |
|
SHANMUGAM Vs. STATE REP BY
|
February 1, 2018 |
|
SHANMUGAM Vs. M/S.KOTAK MAHINDRA BANK LIMITED AND OTHERS
|
July 17, 2018 |
|
SHANMUGAPRIYA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
|
April 24, 2018 |
|
SHANMUGAPRIYA SINDUJA Vs. B SATHISH
|
December 17, 2018 |
|
SHANMUGASUNDARAM Vs. SARASWATHI AND OTHERS
|
March 20, 2018 |
|
SHANMUGASUNDARAM Vs. SUBRAMANIAN
|
August 14, 2018 |
|
SHANMUGASUNDARAM @ SHUNMUGAM Vs. STATE THROUGH INSPECTOR OF POLICE
|
August 21, 2018 |
|
SHANMUGAVALLI Vs. GEETHA RADHAKRISHNAN
|
August 13, 2018 |
|
SHANMUGAVALLI AND ORS. Vs. THE DISTRICT COLLECTOR DISTRICT COLLECTORATE ERODE DISTRICT AND ORS.
|
February 23, 2018 |
|
SHANMUGHAM Vs. JAYALAKSHMI
|
January 5, 2018 |
|
SHANMUGHAM Vs. STATE REP BY SUB INSPECTOR OF POLICE
|
August 3, 2018 |
|
SHANMUGHAM Vs. KASTHURI
|
June 14, 2018 |
|
SHANTHAKUMAR Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY
|
February 2, 2018 |
|
SHANTHI Vs. VEDHA
|
January 23, 2018 |
|
SHANTHI Vs. STATE OF TAMIL NADU REPBY ITS SECRETARY
|
March 13, 2018 |
|
SHANTHI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT AND OTHERS
|
February 12, 2018 |
|
SHANTHI Vs. MUNICIPAL COMMISSIONER TIRUVALLUR MUNICIPALITY
|
June 6, 2018 |
|
SHANTHI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVT , HOME, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI
|
June 22, 2018 |
|
SHANTHI Vs. SANKAR
|
April 26, 2018 |
|
SHANTHI Vs. SUGUMARI
|
April 25, 2018 |
|
SHANTHI Vs. STATE OF TAMIL NADU AND OTHERS
|
June 21, 2018 |
|
SHANTHI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
|
February 5, 2018 |
|
SHANTHI AQUA FARMS Vs. SECRETARY TO GOVERNMENT OF TAMILNADU PUBLIC WORKS (R2) DEPARTMENT
|
October 3, 2018 |
|
SHANTHI BUILDERS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
|
January 17, 2018 |
|
SHANTHI ENGINEERING WORKS, REP BY VIJAY Vs. T K K N N VYSYA CHARITIES, REP BY ITS MANAGING TRUSTEE, D V S PRASAD
|
April 25, 2018 |
|
SHANTHI PRASANNA KUMAR @ SHANTHI Vs. STATE BY INSPECTOR OF POLICE
|
August 24, 2018 |
|
SHANTHI RENGARAJAN Vs. THE ORIENTAL INSURANCE COMPANY LTD.
|
March 9, 2018 |
|
SHANTHI THIAGARAJAN PROPRIETRIX, STAAR MOVIES Vs. KE. GNANAVELRAJA AND ANR.
|
January 11, 2018 |
|
SHANTHINI Vs. A NAGARAJAN
|
October 9, 2018 |
|
SHANTI DEVI GALADA W/O ASHOK GALADA Vs. G SHEILA RAJU
|
April 19, 2018 |
|
SHAPOORJI PALLONJI INFRASTRUCTURE CAPITAL CO LTD Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE NORTH BLOCK, NEW DELHI
|
April 16, 2018 |
|
SHAPOORJI PALLONJI INFRASTRUCTURE CAPITAL COMPANY PVT LTD Vs. COMMISSIONER OF SERVICE TAX
|
January 18, 2018 |
|
SHARMEE SRI Vs. DIRECTOR, NATIONAL BOARD OF EXAMINATIONS
|
March 19, 2018 |
|
SHARMILA BANU Vs. BALU
|
January 18, 2018 |
|
SHARMILA BANU Vs. STATE OF TAMIL NADU AND OTHERS
|
February 7, 2018 |
|
SHEIK AMEER Vs. SECRETARY, GOVERNMENT OF TAMIL NADU AND OTHERS
|
July 19, 2018 |
|
SHEIK DAWOOD Vs. LENA FINANCE PARTNERS
|
July 3, 2018 |
|
SHEIK DAWOOD AL MOTHI Vs. STATE REP BY INSPECTOR OF POLICE
|
July 9, 2018 |
|
SHEIK JABBAR (DECEASED) AND OTHERS Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
July 10, 2018 |
|
SHEIK KUNAF Vs. M K HUMERA BEGUM D/O MOHAMMED KHASIM ALI
|
August 1, 2018 |
|
SHIVAJI Vs. SATHIYA ALIAS SATHIYA BAMA
|
October 10, 2018 |
|
SHIVAJI RAO GAIKWAD @ RAJINIKANTH Vs. S MUKUNCHANDBOTHRA REPRESENTED BY HIS POWER OF ATTORNEY M GAGANBOTHRA
|
December 18, 2018 |
|
SHIYAM FOUNDATIONS Vs. COMMISSIONER OF SERVICE TAX
|
October 29, 2018 |
|
SHOBA Vs. INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
March 6, 2018 |
|
SHOBA Vs. UNION OF INDIA OWNING SOUTHERN WESTERN RAILWAYS REP BY ITS GENERAL MANAGER HUBLI
|
June 13, 2018 |
|
SHOBANA Vs. M RAMESH
|
April 10, 2018 |
|
SHORAN JULIANA TALOR @ SARA FATHIMA Vs. SECRETARY TO GOVERNMENT
|
January 22, 2018 |
|
SHRAVAN KRISHNAN Vs. UNION OF INDIA
|
February 23, 2018 |
|
SHREE ADHIKESAVAN MODERN RICE MILL Vs. M CHANDRASEKAR REDDIYAR
|
October 9, 2018 |
|
SHREE AMBIKA SUGARS LTD. Vs. JT. SECY., MINISTRY OF FINANCE, DEPT. OF REVENUE, NEW DELHI
|
October 29, 2018 |
|
SHREE FINANCE, REP BY ITS PROPRIETOR POONAM CHNAD Vs. S M HANEEFA S/O SYED MOHAMMED
|
July 19, 2018 |
|
SHREE SAAKTHI CLUB DINDAL Vs. THE SUPERINTENDENT OF POLICE, ERODE DISTRICT, ERODE AND OTHERS
|
June 19, 2018 |
|
SHREYAS RELAY SYSTEMS LIMITED AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
June 18, 2018 |
|
SHRI MANGALAM RECREATION CLUB Vs. THE STATE OF TAMIL NADU AND OTHERS
|
June 7, 2018 |
|
SHRI P. AMARNATH REDDY Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
November 19, 2018 |
|
SHRI R. JAI SHANKAR Vs. ASSISTANT/DEPUTY COMMISSIONER OF CUSTOMS AND OTHERS
|
January 29, 2018 |
|
SHRI T.N. RAJAGOPALAN Vs. UNION OF INDIA
|
March 16, 2018 |
|
SHRI. NARENDRA KUMAR SAKARIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 14, 2018 |
|
SHRINGAR MASCARENHAS Vs. GAYATRI MUTHU VAIDYANATHAN
|
July 11, 2018 |
|
SHRIRAM CHITS & INVESTMENTS (P) LTD Vs. A SIRAJUDEEN
|
March 23, 2018 |
|
SHRIRAM EPC LIMITED Vs. RIOGLASS SOLAR SA, REP BY ITS POWER OF ATTORNEY AGENT JOSE MARIA VILLANUEVA FERNANDEZ
|
March 14, 2018 |
|
SHRIRAM EPC LIMITED Vs. HYQUIP TECHNOLOGIES LIMITED
|
March 12, 2018 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. C AMBIKA
|
April 6, 2018 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. G MALATHI
|
April 10, 2018 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. JAYACHANDRAN
|
April 23, 2018 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. G SHYAMALI
|
August 29, 2018 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. J P POOJA @ PALLAVI
|
June 18, 2018 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. D RATHNA
|
July 23, 2018 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. VILVAMANI
|
July 12, 2018 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. MANIKANDAN
|
September 26, 2018 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. PARAMESWARI
|
August 16, 2018 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. J.P. POOJA @ PALLAVI AND OTHERS
|
June 18, 2018 |
|
SHRIRAM GENERAL INSURANCE COMPANY LIMITED, CITY CENTRE COMPLEX Vs. K ANJALI
|
March 26, 2018 |
|
SHRIRAM GENRAL INSURANCE CO LTD. Vs. R. MAHESHWARI
|
March 22, 2018 |
|
SHRIRAM HOUSING FINANCE LTD REP BY ITS AUTHORISED OFFICER ASHA LUKOSE CHENNAI Vs. DISTRICT COLLECTOR/ DISTRICT MAGISTRATE KANCHEEPURAM COLLECTORATE KANCHEEPURAM DISTRICT
|
April 17, 2018 |
|
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. V BALANISAMY
|
June 8, 2018 |
|
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. G LAKSHMANAN
|
April 5, 2018 |
|
SHUDDHANANDA YOGA SAMAJ Vs. RAJESWARI BOOK SHOP
|
April 24, 2018 |
|
SHUNMUGAVEL Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
April 25, 2018 |
|
SHYLAJA Vs. D VIVEKANANDAN
|
September 24, 2018 |
|
SIDCO NAGAR WELFARE ASSOCIATION REP BY ITS SECRETARY Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
September 4, 2018 |
|
SIDDHA GOUNDER Vs. MUTHU GOUNDER
|
September 14, 2018 |
|
SIDDHI VINAYAK ENTERPRISES Vs. SENIOR DIVISIONAL COMMERCIAL
|
March 8, 2018 |
|
SIFY TECHNOLOGIES LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION
|
May 3, 2018 |
|
SIFY TECHNOLOGIES LIMITED, REP BY V SANTHANARAMAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
|
June 22, 2018 |
|
SIFY TECHNOLOGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T., LTU, CHENNAI
|
March 28, 2018 |
|
SIGAMANI Vs. P CHANDRAN
|
April 9, 2018 |
|
SILAMBARA VADIVU Vs. RAJU
|
September 14, 2018 |
|
SILAMBARASAN Vs. STATE OF TAMIL NADU
|
August 13, 2018 |
|
SINCERE AGENCIES Vs. S ARUNACHALAM
|
August 7, 2018 |
|
SINGAI N MUTHU Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
July 31, 2018 |
|
SINGARAJ REPRESENTED BY POWER AGENT NAGARAJAN Vs. VIJAYAKUMAR
|
April 9, 2018 |
|
SINGARAM Vs. PADMAVATHY
|
July 18, 2018 |
|
SINGARAM Vs. P TULASIBAI AMMAL
|
February 9, 2018 |
|
SINGARAVEL Vs. SIVALINGAM
|
October 3, 2018 |
|
SINGARAYAN Vs. VIJAYAMMA
|
March 21, 2018 |
|
SINGH Vs. STATE REP BY INSPECTOR OF POLICE, THIRUVATTAR POLICE STATION
|
June 5, 2018 |
|
SITHI HASEENA Vs. STATE REP BY ITS SECRETARY TO GOVERNMENT (HOME)
|
March 23, 2018 |
|
SITHIRAISELVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 26, 2018 |
|
SIVA Vs. STATE OF TAMIL NADU
|
July 24, 2018 |
|
SIVA @ KALAI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
January 17, 2018 |
|
SIVA @ VENDAYAMPATTI SIVA Vs. THE PRINCIPAL SECRETARY TO THE GOVERNMENT AND OTHERS
|
June 21, 2018 |
|
SIVA @SAKTHIVEL Vs. M KUMARAVEL
|
August 30, 2018 |
|
SIVA SWATHI CONSTRUCTIONS (P) LTD Vs. ULTRA TECH CEMENT LTD
|
September 27, 2018 |
|
SIVABALAN Vs. MEENAMMAL MARIYAMMAL (DIED) AND OTHERS
|
June 18, 2018 |
|
SIVAGAMI Vs. RAMACHANDRAN
|
January 25, 2018 |
|
SIVAGAMI Vs. NALLUSAMY
|
August 28, 2018 |
|
SIVAGANGAI AND OTHERS Vs. ILAVARAASI AND OTHERS
|
January 31, 2018 |
|
SIVAGOWRI Vs. D HARIKRISHNAN
|
July 13, 2018 |
|
SIVAKAMI PILLAI Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE
|
September 10, 2018 |
|
SIVAKASI CO Vs. A.L. MUTHUKUMARI AND OTHERS
|
March 23, 2018 |
|
SIVAKUMAR Vs. STATE OF TAMIL NADU
|
July 18, 2018 |
|
SIVAKUMAR Vs. SUPERINTENDENT OF POLICE
|
April 25, 2018 |
|
SIVAKUMAR Vs. N AMMASAI
|
March 23, 2018 |
|
SIVAKUMAR Vs. INSPECTOR OF POLICE, VANGAL POLICE STATION
|
April 6, 2018 |
|
SIVAKUMAR Vs. STATE BY INSPECTOR OF POLICE
|
April 9, 2018 |
|
SIVAKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
December 18, 2018 |
|
SIVAKUMAR Vs. STATE REP BY INSPECTOR OF POLICE
|
March 27, 2018 |
|
SIVAKUMAR Vs. THE SUPERINTENDENT OF POLICE, TRICHY AND OTHERS
|
June 26, 2018 |
|
SIVAKUMAR Vs. STATE REP BY INSPECTOR OF POLICE ERODE SOUTH POLICE STATION
|
March 1, 2018 |
|
SIVAKUMAR Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT AND OTHERS
|
July 17, 2018 |
|
SIVAKUMAR @ RAMESH Vs. STATE
|
January 30, 2018 |
|
SIVAKUMAR AND OTHERS Vs. DURAI SRINIVASAN
|
March 9, 2018 |
|
SIVAKUMAR ENTERPRISES PVT. LTD., REPRESENTED BY ITS MANAGING DIRECTOR, D.S. SIVAKUMAR Vs. THE AUTHORISED OFFICER/ASSISTANT GENERAL MANAGER, DIVISIONAL OFFICE, DOOR NO. 15, I FLOOR, G.V. FARMS BUILDING, MAMPAZHAPATTU ROAD, VILLUPURAM, TAMIL NADU, 605602
|
January 18, 2018 |
|
SIVALAKSHMI Vs. RAMALINGA CHOKKAVEL
|
January 8, 2018 |
|
SIVALINGAM Vs. STATE BY INSPECTOR OF POLICE, NAGARASAMPATTI POLICE STATION
|
June 22, 2018 |
|
SIVAN Vs. VEDHAKKAN
|
September 27, 2018 |
|
SIVAN Vs. STATE
|
August 9, 2018 |
|
SIVAN AND OTHERS Vs. KRISHNAMMAL AND OTHERS
|
February 28, 2018 |
|
SIVAN AND OTHERS Vs. ANNADURAI AND OTHERS
|
June 20, 2018 |
|
SIVANANDA Vs. NARAYANAPPA AND OTHERS
|
February 20, 2018 |
|
SIVANANDAM Vs. SWAMINATHAN
|
February 21, 2018 |
|
SIVANESAN AND OTHERS Vs. THE STATE
|
August 28, 2018 |
|
SIVAPPU @ KRISHNAMOORTHY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 3, 2018 |
|
SIVARAJ Vs. VELAYUDHAM
|
October 22, 2018 |
|
SIVARAJ Vs. VICE CHANCELLOR, ANNA UNIVERSITY AND OTHERS
|
January 24, 2018 |
|
SIVARAJ @ NANJUNDIAH Vs. NAGARATHINAMMA
|
April 5, 2018 |
|
SIVARAMAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 5, 2018 |
|
SIVARANJANI Vs. STATE OF TAMIL NADU AND OTHERS
|
March 2, 2018 |
|
SIVASAKTHI @ SIVASAKTHIVEL AND OTHERS Vs. THE STATE AND OTHERS
|
June 27, 2018 |
|
SIVASAMI Vs. RAMAN
|
April 6, 2018 |
|
SIVASANKARAN Vs. SANTHIMEENAL
|
September 14, 2018 |
|
SIVASUBRAMANIAM Vs. KANDASAMY GOUNDER
|
June 11, 2018 |
|
SLV TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS (GR.3)
|
December 3, 2018 |
|
SMR COTTON MILLS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
October 8, 2018 |
|
SMT BHAGYAVATHY W/O LATE KANDAMUTHAN Vs. UNION OF INDIA OWNING OWNING SOUTHERN RAILWAY
|
June 20, 2018 |
|
SMT. ASHA K. Vs. AUTHORIZED OFFICER AND OTHERS
|
February 14, 2018 |
|
SMT. DHANALAKSHMI & ORS. Vs. DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE & ORS.
|
January 5, 2018 |
|
SMT. K. PONNAMMAL AND ORS. Vs. RAJAMMAL
|
January 30, 2018 |
|
SMT. KUPPU Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
September 6, 2018 |
|
SMT. MOTCHARAKKINI MARY Vs. CHIEF MANAGER (HR/HO)
|
February 28, 2018 |
|
SMT. R. NANDINI AND OTHERS Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
|
February 28, 2018 |
|
SMT. RANI AND OTHERS Vs. DISTRICT COLLECTOR THIRUVANNAMALAI DISTRICT AND OTHERS
|
June 4, 2018 |
|
SMT. RENUKA PHILIP Vs. INCOME TAX OFFICER
|
November 14, 2018 |
|
SMT. S. USHA Vs. COMMERCIAL TAX OFFICER
|
February 12, 2018 |
|
SMT. SELVANAYAGI AND OTHERS Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
|
March 21, 2018 |
|
SMT. VASANTHA Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, HEAD OFFICE AND OTHERS
|
January 18, 2018 |
|
SMT.RAJATHI Vs. DISTRICT COLLECTOR
|
December 11, 2018 |
|
SOCIETY OF BETHEL EDUCATIONAL TRUST, REP BY ITS SECRETARY, VELACHERY Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, SCHOOL EDUCATION DEPARTMENT
|
July 17, 2018 |
|
SODEXO FOOD SOLUTIONS INDIA PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
|
May 3, 2018 |
|
SOKKALINGA PANDIAN Vs. THE DIRECTOR GENERAL, RAILWAY PROTECTION FORCE, MINISTRY OF RAILWAYS, RAIL BHAVAN, RAILWAY BOARD, RAISINA ROAD, NEW DELHI
|
June 27, 2018 |
|
SOLAIAPPAN Vs. STATE OF TAMIL NADU, REP BY PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI
|
March 27, 2018 |
|
SOLAIMALAI Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 2, 2018 |
|
SOLOMAN PAPPACHAN Vs. KOTAK MAHINDRA PRIME LTD
|
July 26, 2018 |
|
SOLOMEN (DECEASED) Vs. KANAKARAJ(DECEASED)
|
June 4, 2018 |
|
SOLOMON RAJESH Vs. STATE
|
December 3, 2018 |
|
SONAI MEENAL ARTS AND SCIENCE COLLEGE Vs. DISTRICT COLLECTOR
|
August 20, 2018 |
|
SONAIMUTHU Vs. STATE REP BY INSPECTOR OF POLICE
|
March 19, 2018 |
|
SONAL SHRUTHI Vs. THE DIRECTOR OF MEDICAL EDUCATION AND OTHERS
|
July 9, 2018 |
|
SONGAPPA GOUNDER Vs. T P ARUMUGHAM
|
April 6, 2018 |
|
SONI GURNANI REPRESENT BY ITS POWER OF ATTORNEY Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
April 11, 2018 |
|
SOODAMANI DORAI Vs. JOINT DIRECTOR OF ENFORCEMENT (PMLA)
|
October 4, 2018 |
|
SOORYA Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
July 20, 2018 |
|
SOOSAI MARY Vs. SENTHIL KUMAR
|
July 31, 2018 |
|
SOOSAIMARIYAN Vs. STATE OF TAMIL NADU & ORS.
|
March 27, 2018 |
|
SOOSAINAYAGAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMILNADU, HOME, PROHIBITION & EXCISE DEPARTMENT AND OTHERS
|
January 22, 2018 |
|
SORNAKALAI Vs. COMMISSIONER
|
February 23, 2018 |
|
SORNATHAI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, TRANSPORT DEPARTMENT
|
February 12, 2018 |
|
SORNAVALLI (DIED) Vs. ANANTHAVALLI
|
July 5, 2018 |
|
SOUNDARAM (DIED) AND OTHERS Vs. K. GANESAN AND OTHERS
|
March 13, 2018 |
|
SOUNDARARAJAN Vs. S LOGANAYAGI
|
March 20, 2018 |
|
SOURNABURISWARAR KOIL ARTHAJAMA KATTALAI REP BY ITS HEREDITARY TRUSTEE Vs. SUNDARAM
|
February 21, 2018 |
|
SOUTH ASIA FM LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 10, 2018 |
|
SOUTH INDIA ASSEMBLY OF GOD, Vs. DISTRICT COLLECTOR, DINDIGU DISTRICT
|
April 2, 2018 |
|
SOUTH INDIA MINES & MINERALS INDUSTRIES PRIVATE LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND OTHERS
|
June 4, 2018 |
|
SOUTH INDIA ROAD MILK TRANSPORT Vs. GENERAL MANGER, DINDIGUL DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD
|
April 28, 2018 |
|
SOUTHERN AGRIFURANE INDUSTRIES(P)LTD Vs. ALANKAR WINES PVT LTD
|
January 25, 2018 |
|
SOUTHERN PETROCHEMICALS INDUSTRIES Vs. STATE OF TAMIL NADU
|
December 20, 2018 |
|
SOUTHERN RAILWAY, REP BY CHIEF MECHANICAL ENGINEER Vs. ORION VENTURES REP BY ITS PARTNER
|
April 16, 2018 |
|
SOUTHERN ROADWAYS LTD. Vs. PRINCIPAL COMMISSIONER
|
September 4, 2018 |
|
SOWNDIRAM AND ORS. Vs. JAYAMMAL AND ORS.
|
February 22, 2018 |
|
SOZHIA MARUTHUVA MANDAGAPADI KATTALAI TRUST Vs. SECRETARY TO GOVERNMENT
|
July 30, 2018 |
|
SP CHIDAMBARAM,(FORMER EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
July 10, 2018 |
|
SP. ALAGAN Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND ANOTHER
|
June 14, 2018 |
|
SPARKS GYM Vs. FAERY ESTATES PRIVATE LIMITED
|
August 1, 2018 |
|
SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS Vs. NAGAPILLAI
|
February 6, 2018 |
|
SPECIAL COMMISSIONER COMMISSIONER OF LAND REFORMS Vs. N VIJAYALAKSHMI
|
June 28, 2018 |
|
SPECIAL DEPUTY COLLECTOR (STAMPS) Vs. J LESSLEY INVICTA
|
October 26, 2018 |
|
SPECIAL OFFICER Vs. S. MUNIARAJ AND OTHERS
|
March 16, 2018 |
|
SPECIAL OFFICER CHENNAI CENTRAL CO-OPERATIVE BANK LIMITED Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972
|
April 9, 2018 |
|
SPECIAL OFFICER, A RAMALINGAPURAM PRIMARY AGRICULTURAL COOPERATIVE BANK Vs. K THANGAVEL
|
July 17, 2018 |
|
SPECIAL OFFICER, CHENNAI CENTRAL COOPERATIVE BANK LTD Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT, CHENNAI
|
April 20, 2018 |
|
SPECIAL SECRETARY TO GOVERNMENT AND OTHERS Vs. M. SIVAGNANAM PILLAI AND OTHERS
|
March 23, 2018 |
|
SPECIAL TAHSILDAR Vs. NAJMUNISAA BEGUM AND OTHERS
|
February 16, 2018 |
|
SPECIAL TAHSILDAR (ADW) Vs. R SARASWATHY
|
September 6, 2018 |
|
SPECIAL TAHSILDAR (ADW), LAND ACQUISITION OFFICER, MUDUKULATHUR Vs. PALANICHAMY NADAR
|
October 10, 2018 |
|
SPECIAL TAHSILDAR (L A ), ADI DRAVIDAR WELFARE Vs. CHITHIRAKKANI
|
April 25, 2018 |
|
SPECIAL TAHSILDAR (LA) Vs. VIRUTCHITHAMMAL
|
September 18, 2018 |
|
SPECIAL TAHSILDAR (LA) ADI DRAVIDAR WELFARE Vs. S NAGAMMAL
|
March 20, 2018 |
|
SPECIAL TAHSILDAR (LA) ADI DRAVIDAR WELFARE Vs. PERUMAL
|
March 20, 2018 |
|
SPECIAL TAHSILDAR (LA), WORLD BANK PROJECT, WATER SUPPLY SCHEME Vs. BALASUNDARAM
|
March 19, 2018 |
|
SPECIAL TAHSILDAR (LAND ACQUISITION) Vs. G VEILMUTHU (DIED)
|
January 2, 2018 |
|
SPECIAL TAHSILDAR ADI DRAVIDA WELFARE Vs. J MEGANATHAN
|
August 3, 2018 |
|
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. S THAVAMANI
|
August 11, 2018 |
|
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. CHENNIYAPPA GOUNDER
|
July 18, 2018 |
|
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. MUTHULAKSHMI
|
January 4, 2018 |
|
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE AND LAND ACQUISITION OFFICER Vs. PALANISAMY
|
July 20, 2018 |
|
SPECIAL TAHSILDAR LAND ACQUISITION OFFICER Vs. S MARIAPPAN
|
August 28, 2018 |
|
SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE DEPARTMENT Vs. VENKATACHALA NAICKER
|
April 25, 2018 |
|
SPECIAL TAHSILDAR, LAND ACQUISITION, ADI DRAVIDAR WELFARE, CHIDAMBARAM Vs. P BETHU CHETTIAR
|
July 5, 2018 |
|
SPIC JEL ENGINEERING,CONSTRUCTION CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 9, 2018 |
|
SPN KRISHNAMURTHY Vs. IDBI BANK LIMITED
|
August 20, 2018 |
|
SPN SATHYAMOORTHY Vs. M PRATHAP
|
October 3, 2018 |
|
SR. J. SUGANTHI PAVITHA AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 31, 2018 |
|
SREE ABIRAMI COLLEGE OF PHARMACY AND OTHERS Vs. REGISTRAR, MGR MEDICAL UNIVERSITY AND OTHERS
|
July 17, 2018 |
|
SREE GOKULAM CHIT & FINANCE CO (P) LTD Vs. S M SENTHILKUMAR
|
October 8, 2018 |
|
SREE GOKULAM CHIT & FINANCE CO (P) LTD Vs. C SUKUMARAN
|
July 27, 2018 |
|
SREE MAHAVEER FUND PRIVATE LIMITED Vs. THAMARAI SELVI
|
January 2, 2018 |
|
SREE RAYALASEEMA HI-STRENGTH HYPO LTD Vs. DISTRICT COLLECTOR-CUM- DISTRICT EXECUTIVE MAGISTRATE
|
February 16, 2018 |
|
SREE SHANTHOSH STEELS PVT LTD Vs. STATE BANK OF INDIA
|
April 25, 2018 |
|
SREEDHARAN Vs. BAMA
|
September 27, 2018 |
|
SREEDHARAN(DECEASED) Vs. THIRU. A.G. JAYABALAN
|
November 15, 2018 |
|
SREENIVAS BUILDTECH PVT LTD Vs. STATE BANK OF INDIA, STRESSED ASSESSMENT MANAGEMENT BRANCH
|
July 26, 2018 |
|
SRI BALAJI SILK TWISTING INDUSTRIES Vs. DIRECTOR OF SERICULTURE SALEM AND OTHER
|
March 21, 2018 |
|
SRI DORAIRAJ SPINTEX Vs. ASSISTANT COMMISSIONER OF LABOUR
|
March 14, 2018 |
|
SRI GANGA TRANSPORT Vs. SUPERINTENDING ENGINEER AND OTHER
|
February 26, 2018 |
|
SRI GAYATHRI CASHEWS Vs. ASSISTANT COMMR. OF GST AND C. EX.
|
September 17, 2018 |
|
SRI KANCHI KAMAKOTI SANKARA HOSPITAL Vs. C.C. (IMPORTS)
|
June 14, 2018 |
|
SRI KANDHAGURU REAL ESTATE Vs. THE SUB REGISTRAR, VADAVALLI SUB
|
January 18, 2018 |
|
SRI KARPAGA VINAYAGAR TEXTILES, REP BY ITS MANAGING PARTNER A SATHYAKUMAR Vs. ASSISTANT COMMISSIONER(ST)
|
July 10, 2018 |
|
SRI KRISHNAKANTH TEXTILES PVT LTD Vs. REGISTRAR NATIONAL COMPANY LAW TRIBUNAL CORPORATE BAVAN
|
October 12, 2018 |
|
SRI KUMARAKATTALAI SUBRAMANIASWAMY DEVASTHANAM MAYURAM Vs. MEENAMBAL
|
February 22, 2018 |
|
SRI NARASUS COFFEE COMPANY PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (ST)
|
April 19, 2018 |
|
SRI RAMAKRISHNA MILLS (COIMBATORE) LTD. Vs. D. RAVICHANDRAN
|
June 25, 2018 |
|
SRI SAI BALAJI GAS CYLINDERS PVT LTD Vs. D BALA RAVI CHANDRUDU
|
April 19, 2018 |
|
SRI SAMBHAVANATH JAIN BHAVAN TRUST Vs. THE SECRETARY, GOVT. OF TAMIL NADU AND OTHERS
|
June 20, 2018 |
|
SRI SARAYUNATHAR INDUSTRIES, REPRESENTED BY ITS PROPRIETOR, K S ANNADURAI Vs. ADDITIONAL COMMERCIAL TAX OFFICER, SRIVILLIPUTHUR
|
April 19, 2018 |
|
SRI SASI FINANCIERS Vs. MANIMOZHI
|
August 14, 2018 |
|
SRI SENBAKAGIRI MURUGAN POWERLOOM WEAVERS CO-OPERATIVE PRODUCTION AND SALE SOCIETY LTD. Vs. ASSTT. C.C. AND C.E.
|
July 12, 2018 |
|
SRI SHANMUGA NAGAR WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT AND OTHERS
|
April 2, 2018 |
|
SRI SHANMUGHA EDUCATIONAL CHARITABLE TRUST Vs. THE MEMBER SECRETARY AND OTHERS
|
July 11, 2018 |
|
SRI SIVALAYA ADVANCES Vs. TAX RECOVERY OFFICER
|
February 28, 2018 |
|
SRI VEDANTHA DESIKAR DEVASTHANAM Vs. COMMISSIONER, CORPORATION OF CHENNAI AND OTHER
|
September 7, 2018 |
|
SRI VENKATESHWARA EDUCATIONAL AND CHARITABLE TRUST Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
March 7, 2018 |
|
SRI VENKATESWARA COLLEGE OF COMPUTER APPLICATIONS AND MANAGEMENT Vs. THE REGISTRAR, ANNA UNIVERSITY
|
June 14, 2018 |
|
SRI VENKATESWARA DENTAL COLLEGE AND HOSPITAL Vs. DENTAL COUNCIL OF INDIA AND ANOTHER
|
April 12, 2018 |
|
SRI VIGNESHWARA TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER (CT)
|
August 2, 2018 |
|
SRI. ADHI PARASAKTHI AMMAN BAKTHA SABHA (REGD. NO. 117 OF 2004) Vs. THE ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT, UTHAMAR GANDHI SALAI, NUNGAMBAKKAM, CHENNAI
|
February 19, 2018 |
|
SRI. SAPTHAGIRI TRANSPORT Vs. PRESIDING OFFICER
|
July 24, 2018 |
|
SRIDHAR Vs. S. ELANGOVAN AND OTHER
|
September 27, 2018 |
|
SRIDHAR Vs. INSPECTOR OF POLICE
|
April 13, 2018 |
|
SRIDHAR AND OTHERS Vs. STATE AND OTHERS
|
June 20, 2018 |
|
SRIKANTHAN Vs. COMMISSIONER OF WORKMEN COMPENSATION CUM DEPUTY COMMISSIONER OF LABOUR
|
April 3, 2018 |
|
SRIMURUGAN Vs. STATE OF TAMIL NADU AND OTHERS
|
January 23, 2018 |
|
SRINATH SAW MILL REPRESENTED BY ITS PROPRIETOR K MURUGAN Vs. STATE BANK OF INDIA
|
February 9, 2018 |
|
SRINIDHI KARTI CHIDAMBARAM Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX, (TAMIL NADU AND PUDUCHERRY)
|
April 12, 2018 |
|
SRINIDHI KARTI CHIDAMBARAM Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX (TAMIL NADU AND PUDUCHERRY)
|
November 2, 2018 |
|
SRINIVASA INDUSTRIAL TRAINING INSTITUTE Vs. DIRECTOR GENERAL OF TRAINING [DGT], MINISTRY OF SKILL DEVELOPMENT AND ENTREPRENEURSHIP AND OTHERS
|
March 5, 2018 |
|
SRINIVASA NAIDU AND OTHERS Vs. STATE
|
July 10, 2018 |
|
SRINIVASALU Vs. M ZEENATHUNNISSA
|
July 20, 2018 |
|
SRINIVASAMURTHY Vs. MARIMUTHU
|
October 4, 2018 |
|
SRINIVASAN Vs. LAKSHMI NARASIMMA SWAMI DEVASTHANAM
|
July 2, 2018 |
|
SRINIVASAN Vs. DISTRICT COLLECTOR, TRICHY DISTRICT AND OTHER
|
February 19, 2018 |
|
SRINIVASAN Vs. STATE
|
February 27, 2018 |
|
SRINIVASAN Vs. STATE
|
February 21, 2018 |
|
SRINIVASAN AND ANOTHER Vs. K.R. ADIMOOLA NAICKER AND OTHERS
|
March 7, 2018 |
|
SRINIVASAN AND OTHERS Vs. MINOR S. SANJAI
|
February 7, 2018 |
|
SRINIVASAN S/O MUNUSAMY Vs. STATE BY INSPECTOR OF POLICE
|
August 2, 2018 |
|
SRINIVASU Vs. TAHSILDAR
|
January 4, 2018 |
|
SRINIVASULU Vs. PARTHASARATHI
|
December 13, 2018 |
|
SRIVASAVI SWEETS Vs. STATE OF TAMIL NADU
|
December 28, 2018 |
|
SRIVIDYA KRISHNA Vs. LAKSHMI MUKILAN
|
July 31, 2018 |
|
SRIVILLIPUTTUR JUMMA NEW MOSQUE Vs. TAMIL NADU WAKF BOARD
|
January 19, 2018 |
|
SRK BUILDERS REP BY ITS PARTNERS Vs. T A JAYALAKSHMI
|
August 23, 2018 |
|
SRL ADVISORS LLP Vs. RENAULT NISSAN AUTOMOTIVE INDIA PVT LTD
|
August 28, 2018 |
|
ST MICHAELS HR SEC SCHOOL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
September 26, 2018 |
|
ST. ANTONYS MIDDLE SCHOOL Vs. M.BOSCO & ORS.
|
April 23, 2018 |
|
ST. MICHAELS HIGHER SECONDARY SCHOOL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
July 19, 2018 |
|
ST. PATRICKS ANGLO INDIAN HIGHER SECONDARY SCHOOL Vs. JECINTHA VIJAYAKUMAR AND ORS.
|
July 26, 2018 |
|
ST. SEBASTIANS HIGH SCHOOL Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 25, 2018 |
|
ST.JOSEPH SCHOOL OF NURSING Vs. DIRECTOR
|
October 15, 2018 |
|
STALIN Vs. DISTRICT COLLECTOR, TIRUVALLUR DISTRICT
|
March 16, 2018 |
|
STALIN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI AND OTHERS
|
April 24, 2018 |
|
STALIN Vs. SUPERINTENDENT OF POLICE
|
April 25, 2018 |
|
STALIN JOSEPH @ STALIN Vs. PRINCIPAL SECRETARY TO GOVERNMENT & ORS.
|
February 27, 2018 |
|
STANDARD CHARTERED BANK Vs. DISTRICT COLLECTOR
|
June 29, 2018 |
|
STANDARD SHOE SOLE & Vs. CUSTOMS
|
January 23, 2018 |
|
STANLY Vs. STATE THROUGH
|
October 29, 2018 |
|
STAR INDIA PRIVATE LIMITED Vs. DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION
|
March 2, 2018 |
|
STAR INDIA PRIVATE LIMITED Vs. DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION
|
May 23, 2018 |
|
STATCO INFRA PROJECTS PVT LTD Vs. KGS CONSTRUCTIONS LTD
|
September 12, 2018 |
|
STATE Vs. G. CHANDRASEKARAN, FORMERLY INSPECTOR OF POLICE
|
January 31, 2018 |
|
STATE Vs. NIRMALA DEVI
|
June 25, 2018 |
|
STATE Vs. P SUBRAMANIAN
|
October 26, 2018 |
|
STATE Vs. R THAYALAN
|
February 27, 2018 |
|
STATE Vs. S TAMILARASAN
|
March 8, 2018 |
|
STATE Vs. RAGHUNATHAN AND ANOTHER
|
March 16, 2018 |
|
STATE AND OTHERS Vs. KALIYAPERUMAL AND OTHERS
|
February 12, 2018 |
|
STATE BANK OF INDIA Vs. DISTRICT COLLECTOR, (DISTRICT MAGISTRATE) AND OTHERS
|
September 4, 2018 |
|
STATE BANK OF INDIA Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR, KANCHIPURAM DISTRICT AND OTHER
|
June 20, 2018 |
|
STATE BANK OF INDIA Vs. S MUTHUSAMI (DECEASED)
|
August 10, 2018 |
|
STATE BANK OF INDIA MAHALINGAPURAM BRANCH Vs. C S LAKSHMI NARASIMHAN
|
July 9, 2018 |
|
STATE BANK OF INDIA REP BY ITS CHIEF MANAGER Vs. ASSISTANT COMMISSIONER
|
January 18, 2018 |
|
STATE BANK OF INDIA REP BY ITS DEPUTY GENERAL MANAGER Vs. A THANGAVELU
|
April 13, 2018 |
|
STATE BANK OF INDIA REP BY REGIONAL MANAGER Vs. M RAJA
|
September 26, 2018 |
|
STATE BANK OF INDIA, REP BY ITS CITY CASE OFFICER Vs. MADHAVI FOOD PRODUCTS, REPRESENTED BY ITS MANAGING PARTNERS, N THANGARAJ & B MADHAIYAN
|
March 19, 2018 |
|
STATE BY CBI Vs. TM SELVAGANAPATHY EX MINISTER FOR LOCAL ADMINISTRATION
|
July 31, 2018 |
|
STATE BY DEPUTY SUPERINTENDENT OF POLICE Vs. NARENDRA KUMAR MOHNOT
|
February 22, 2018 |
|
STATE BY DEPUTY SUPERINTENDENT OF POLICE Vs. KRISHNAMURTHY
|
February 15, 2018 |
|
STATE BY INSPECTOR OF POLICE Vs. S V NAGARAJA REDDY
|
June 22, 2018 |
|
STATE BY INSPECTOR OF POLICE Vs. K PALANISAMY
|
September 17, 2018 |
|
STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LIMITED Vs. PRESIDING OFFICER LABOUR COURT CHENNAI
|
August 29, 2018 |
|
STATE EXPRESS TRANSPORT CORPORATION LTD Vs. KALIMUTHU
|
September 5, 2018 |
|
STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LTD Vs. G SANJEEVI
|
June 28, 2018 |
|
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD. AND ANOTHER Vs. TUTICORIN SIPCOT INDUSTRIALIST ASSOCIATION (40/95)
|
March 7, 2018 |
|
STATE LEVEL EMPOWERED COMMITTEE Vs. S PARAMASIVAM
|
December 4, 2018 |
|
STATE OF TAMIL NADU Vs. SPECIAL TAHSILDAR (LAND ACQUISITION) UNIT-II
|
December 14, 2018 |
|
STATE OF TAMIL NADU Vs. TVL. BONOMI BELGIUM VENTIEL INDIA PVT. LTD.
|
June 18, 2018 |
|
STATE OF TAMIL NADU Vs. TVL. THE PAPER PRODUCTS
|
March 21, 2018 |
|
STATE OF TAMIL NADU Vs. M. SUKUMAR
|
April 9, 2018 |
|
STATE OF TAMIL NADU Vs. TVL. SHREE ENTERPRISES
|
April 12, 2018 |
|
STATE OF TAMIL NADU Vs. USHA KUMAR AND ORS.
|
January 31, 2018 |
|
STATE OF TAMIL NADU Vs. V.R. RAMANATHAN
|
January 10, 2018 |
|
STATE OF TAMIL NADU Vs. TVL. MEIDIAM TANNERIES (P) LTD.
|
February 6, 2018 |
|
STATE OF TAMIL NADU Vs. TVL. MADANLAL STEEL INDUSTRIES LTD.
|
February 5, 2018 |
|
STATE OF TAMIL NADU Vs. A HARIHARAPUTHIRAN
|
December 12, 2018 |
|
STATE OF TAMIL NADU Vs. K SAROJA
|
June 21, 2018 |
|
STATE OF TAMIL NADU Vs. L ARPUTHA MARY
|
June 21, 2018 |
|
STATE OF TAMIL NADU Vs. T SRINIVASAN
|
June 21, 2018 |
|
STATE OF TAMIL NADU Vs. S AUGUSTINE
|
June 28, 2018 |
|
STATE OF TAMIL NADU Vs. TVL. FALCON PRINTS PVT. LTD.
|
March 26, 2018 |
|
STATE OF TAMIL NADU Vs. T.CHINNAIYAN
|
March 5, 2018 |
|
STATE OF TAMIL NADU Vs. TVL. GOMATHI MILLS, VEERAVANALLUR AND OTHERS
|
February 7, 2018 |
|
STATE OF TAMIL NADU Vs. P S GUNASEKARAN
|
August 21, 2018 |
|
STATE OF TAMIL NADU Vs. SECRETARY MAIPPARAI HIGH SCHOOL
|
June 27, 2018 |
|
STATE OF TAMIL NADU Vs. FATHIMA MARY
|
June 27, 2018 |
|
STATE OF TAMIL NADU Vs. TVL JAGARWAL IMPEX
|
February 21, 2018 |
|
STATE OF TAMIL NADU Vs. KAISER SANTHOSH PRABHU EDUCATIONAL TRUST
|
February 27, 2018 |
|
STATE OF TAMIL NADU Vs. VALLIATHAL
|
February 9, 2018 |
|
STATE OF TAMIL NADU Vs. TVL BONOMI BELGIUM VENTIEL INDIA PVT LTD
|
March 8, 2018 |
|
STATE OF TAMIL NADU Vs. TVL RAJ MOSAIC TILE WORKS
|
April 6, 2018 |
|
STATE OF TAMIL NADU Vs. A FLORENCE ALPHONSA
|
April 5, 2018 |
|
STATE OF TAMIL NADU Vs. KALIYAPPAN
|
April 5, 2018 |
|
STATE OF TAMIL NADU Vs. TVL VINAYAGAR COTTON CO , SF 578, KARUPPAGOUNDENPALAYAM
|
April 5, 2018 |
|
STATE OF TAMIL NADU Vs. TVL CHENNAI SAKTHI STEEL PRODUCTS (P) LTD
|
March 2, 2018 |
|
STATE OF TAMIL NADU Vs. TR J BALASUBRAMANIAN
|
March 15, 2018 |
|
STATE OF TAMIL NADU Vs. P RAMAR
|
March 13, 2018 |
|
STATE OF TAMIL NADU Vs. TVL RAJA ENTERPRISES
|
April 11, 2018 |
|
STATE OF TAMIL NADU Vs. TVL SHARDLOW INDIA LTD
|
March 28, 2018 |
|
STATE OF TAMIL NADU Vs. TVL ASWIN COLOUR TRADERS
|
April 20, 2018 |
|
STATE OF TAMIL NADU Vs. R PANNEERSELVAM
|
July 5, 2018 |
|
STATE OF TAMIL NADU Vs. S T S PADMANABAN
|
July 4, 2018 |
|
STATE OF TAMIL NADU Vs. VIJAYAN AMBOIRAM
|
February 27, 2018 |
|
STATE OF TAMIL NADU Vs. A SELVI
|
February 6, 2018 |
|
STATE OF TAMIL NADU Vs. C.VASU
|
December 3, 2018 |
|
STATE OF TAMIL NADU Vs. K. VETHAVALLI AND ORS.
|
June 21, 2018 |
|
STATE OF TAMIL NADU Vs. TVL. J.M.S. ENGINEERING
|
June 21, 2018 |
|
STATE OF TAMIL NADU Vs. SECRETARY/CORRESPONDENT
|
March 1, 2018 |
|
STATE OF TAMIL NADU Vs. RATHNA FAN HOUSE PVT. LTD.
|
March 20, 2018 |
|
STATE OF TAMIL NADU Vs. TECHNOLAB INSTRUMENTS
|
February 6, 2018 |
|
STATE OF TAMIL NADU Vs. TVL CELONY HARDWARES
|
January 30, 2018 |
|
STATE OF TAMIL NADU Vs. T V ANTONY
|
February 15, 2018 |
|
STATE OF TAMIL NADU Vs. DISTRICT HEALTH OFFICER
|
September 12, 2018 |
|
STATE OF TAMIL NADU Vs. M NITHIYA
|
September 12, 2018 |
|
STATE OF TAMIL NADU Vs. G.VELMURUGAN
|
December 10, 2018 |
|
STATE OF TAMIL NADU Vs. MAHAVIR PLANTATION LTD
|
August 20, 2018 |
|
STATE OF TAMIL NADU Vs. V THIRUMALAI
|
October 4, 2018 |
|
STATE OF TAMIL NADU Vs. S ASAITHAMBI
|
August 13, 2018 |
|
STATE OF TAMIL NADU Vs. SHANMUGA ARTS, SCIENCE, TECHNOLOGY AND RESEARCH ACADEMY (SASTRA)
|
August 21, 2018 |
|
STATE OF TAMIL NADU Vs. M SRINIVASAN
|
August 10, 2018 |
|
STATE OF TAMIL NADU Vs. E.SANKARALINGAM
|
November 30, 2018 |
|
STATE OF TAMIL NADU AND OTHERS Vs. S. BABY FRANCISCA MARY
|
January 25, 2018 |
|
STATE OF TAMIL NADU AND OTHERS Vs. ANNANMAR CONSTRUCTION REP. BY ITS PARTNER A. THIRUGNANAM AND OTHERS
|
April 25, 2018 |
|
STATE OF TAMIL NADU AND OTHERS Vs. M/S. RAJAM ENGINEERING CONTRACTORS BY ITS PARTNER K. JEEVA AND OTHERS
|
April 25, 2018 |
|
STATE OF TAMIL NADU AND OTHERS Vs. C. LALITHA AND OTHERS
|
April 24, 2018 |
|
STATE OF TAMIL NADU REP , BY DEPUTY COMMISSIONER (COMMERCIAL TAXES) Vs. DIVYAR GARMENTS
|
March 28, 2018 |
|
STATE OF TAMIL NADU REP BY DISTRICT COLLECTOR Vs. S VENKATACHALAM
|
July 24, 2018 |
|
STATE OF TAMIL NADU REP BY ITS JOINT SECRETARY PUBLIC (POLITICAL PENSION) DEPARTMENT FORT ST GEORGE CHENNAI Vs. GOVINDARAJULU
|
June 18, 2018 |
|
STATE OF TAMIL NADU REP BY ITS SECRETARY Vs. P B K THILAGAR
|
September 4, 2018 |
|
STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT Vs. A FRANCINA
|
July 4, 2018 |
|
STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU Vs. D SUDHAKARRASU
|
April 17, 2018 |
|
STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT Vs. J L VASANTHA
|
July 6, 2018 |
|
STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, FINANCE (PAY CELL) DEPARTMENT Vs. S P NAGARAJAN
|
July 4, 2018 |
|
STATE OF TAMIL NADU REP BY ITS SECRETARY, HIGHER EDUCATION DEPARTMENT, FORT ST GEORGE, CHENNAI Vs. MELVISHARAM MUSLIM EDUCATIONAL SOCIETY
|
March 9, 2018 |
|
STATE OF TAMIL NADU REP BY ITS SECRETARY, HOME DEPARTMENT (POLICE 18), FORT ST GEORGE, CHENNAI Vs. P KIRUBAKARAN
|
July 2, 2018 |
|
STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT Vs. THIRU S KALAIMURUGAN
|
June 26, 2018 |
|
STATE OF TAMIL NADU REP BY PUBLIC PROSECUTOR Vs. S RAMKUMAR
|
January 5, 2018 |
|
STATE OF TAMIL NADU REP BY SECRETARY Vs. M SELVA MICHAEL
|
July 2, 2018 |
|
STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT Vs. ALI ASKER RIAZ
|
February 1, 2018 |
|
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER Vs. TVL RAGAVENDRA ASSOCIATES
|
March 26, 2018 |
|
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER Vs. TVL P S SAMBANDAM MUDALIAR & CO
|
April 6, 2018 |
|
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER (CT) Vs. TVL ORIENT LITHO PRESS
|
June 27, 2018 |
|
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER (CT) Vs. TVL HARITHA GRAMMER LIMITED
|
June 27, 2018 |
|
STATE OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT Vs. N THIRUMAL ALAGU
|
March 14, 2018 |
|
STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY EDUCATION DEPARTMENT Vs. V M RATHINAVELU
|
July 4, 2018 |
|
STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT Vs. G THENMOZHI
|
January 25, 2018 |
|
STATE OF TAMIL NADU REPRESENTED BY SECRETARY REVENUE AND URBAN LAND DEPARTMENT Vs. P SUNDARASAMY
|
January 23, 2018 |
|
STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT FINANCE (PAY CELL) DEPARTMENT Vs. K C CHINNASAMY
|
July 4, 2018 |
|
STATE OF TAMIL NADU SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT Vs. VIJAYA
|
April 18, 2018 |
|
STATE OF TAMIL NADU, Vs. S K PARAMASIVAM
|
April 5, 2018 |
|
STATE OF TAMIL NADU, DEPARTMENT OF HIGHER EDUCATION Vs. RAJIV GANDHI COLLEGE OF ARTS AND SCIENCE
|
July 19, 2018 |
|
STATE OF TAMIL NADU, REP BY COLLECTOR OF PUDUKKOTTAI Vs. VAIDYANATHA SASTRI ALIAS VAIDYANATHA IYER
|
July 18, 2018 |
|
STATE OF TAMIL NADU, REP BY DEPUTY COMMISSIONER (CT) Vs. TVL CHAKRA MARKETING ASSOCIATES, ANNA NAGAR EAST, MADRAS
|
April 19, 2018 |
|
STATE OF TAMIL NADU, REP BY DEPUTY COMMISSIONER (CT), CHENNAI (SOUTH) DIVISION Vs. TVL METAL WELD ELECTRODES
|
March 16, 2018 |
|
STATE OF TAMIL NADU, REP BY IT SECRETARY TO GOVERNMENT Vs. CHIKKAIAH NAICKER COLLEGE MANAGING BOARD, REP BY ITS COMMITTEE MEMBER, J SARDHA @ BABY
|
March 21, 2018 |
|
STATE OF TAMIL NADU, REP BY ITS HOME SECRETARY, FORT ST GEORGE, CHENNAI Vs. N BHUVANESWARI
|
July 4, 2018 |
|
STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, FORT ST GEORGE, CHENNAI Vs. SECRETARY AND CORRESPONDENT, ZAHIR HUSSAIN MEMORIAL MINORITY HIGH SCHOOL
|
June 5, 2018 |
|
STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, CHENNAI Vs. THIRU M ARAVINDHAN
|
April 6, 2018 |
|
STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT (E2) DEPARTMENT Vs. M SISUBALAN
|
June 29, 2018 |
|
STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVT , REVENUE DEPARTMENT Vs. THANGACHIAMMAL TRUST
|
April 24, 2018 |
|
STATE OF TAMIL NADU, REP BY ITS SECRETARY, SCHOOL EDUCATION DEPARTMENT Vs. C JAYARANI GNANADEVI
|
July 3, 2018 |
|
STATE OF TAMIL NADU, REP BY JOINT COMMISSIONER Vs. TVL VISWANATHA OIL MILLS
|
March 26, 2018 |
|
STATE OF TAMIL NADU, REPRESENTED BY DEPUTY COMMISSIONER Vs. TVL SUBHA FURNITURE
|
March 28, 2018 |
|
STATE OF TAMIL NADU, REPRESENTED BY DEPUTY COMMISSIONER Vs. TVL ADITYA ENTERPRISES
|
March 16, 2018 |
|
STATE OF TAMIL NADU, REPRESENTED BY DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. P ELAYAPERUMAL
|
March 16, 2018 |
|
STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY Vs. R MANIMARAN
|
July 4, 2018 |
|
STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF SCHOOL EDUCATION Vs. M ANBALAGAN
|
June 29, 2018 |
|
STATE OF TAMIL NADU, REPRESENTED BY JOINT COMMISSIONER (CT) Vs. TVL UNION SURGICALS
|
March 14, 2018 |
|
STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, SCHOOL EDUCATION DEPARTMENT Vs. G MUTHUSAMY
|
June 28, 2018 |
|
STATE OF TAMILNADU Vs. V SREE KALA
|
April 20, 2018 |
|
STATE OF TAMILNADU Vs. K RANGASAMY
|
January 5, 2018 |
|
STATE OF TAMILNADU Vs. E I T A INDIA LIMITED REP BY JAISINGH BARMECHA
|
February 27, 2018 |
|
STATE OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT Vs. P S THIYAGARAJAN
|
February 6, 2018 |
|
STATE OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT Vs. K RAMACHANDRADU
|
January 3, 2018 |
|
STATE OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT Vs. A ABDUL HAMEED
|
January 3, 2018 |
|
STATE REP BY Vs. KASTURI
|
January 18, 2018 |
|
STATE REP BY DEPUTY SUPERINTENDENT OF POLICE Vs. MULLAIVENTHAN
|
July 18, 2018 |
|
STATE REP BY INSPECTOR OF FACTORIES, THIRUVARUR Vs. SURIYAMURTHY
|
March 14, 2018 |
|
STATE REP BY INSPECTOR OF POLICE Vs. NAVEEN
|
September 4, 2018 |
|
STATE REP BY INSPECTOR OF POLICE Vs. RAVI & CO
|
September 6, 2018 |
|
STATE REP BY INSPECTOR OF POLICE, VIGILANCE & ANTI CORRUPTION, DHARMAPURI Vs. P PERUMAL
|
September 4, 2018 |
|
STATE REP BY PUBLIC PROSECUTOR Vs. TR P KUMARESAN
|
February 12, 2018 |
|
STATE REP BY PUBLIC PROSECUTOR Vs. N V UNNIKRISHNAN
|
September 20, 2018 |
|
STATE REP BY PUBLIC PROSECUTOR, HIGH COURT Vs. V JANAGIRAMAN
|
November 9, 2018 |
|
STATE REP BY PUBLIC PROSECUTOR, HIGH COURT, MADRAS Vs. N V UNNIKRISHNAN, OCCUPIER, AVN AYURVEDA FORMULATION PVT LTD
|
October 3, 2018 |
|
STATE REP BY SUB INSPECTOR OF POLICE Vs. PONNUDURAI
|
August 6, 2018 |
|
STATE REP BY, INSPECTOR OF POLICE, MANGALAM POLICE STATION Vs. P MANIKANDAN
|
July 24, 2018 |
|
STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION Vs. E.VELUSAMY FORMERLY HEAD CONSTABLE
|
December 20, 2018 |
|
STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE Vs. S BOSE
|
March 2, 2018 |
|
STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE Vs. THIRU V SATHYAMOORTHY
|
June 6, 2018 |
|
STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE Vs. ROOPESH
|
August 10, 2018 |
|
STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE & ANTI-CORRUPTION DETACHMENT, VILLUPURAM Vs. K PONMUDI @ DEIVASIGAMANI
|
March 9, 2018 |
|
STATE REPRESENTED BY DEPUTY SUPREINTENDENT OF POLICE Vs. K AVVAI
|
September 3, 2018 |
|
STATE REPRESENTED BY INSPECTOR OF POLICE Vs. B WILLIAM
|
April 28, 2018 |
|
STATE REPRESENTED BY INSPECTOR OF POLICE Vs. V ANNASAMY
|
January 2, 2018 |
|
STATE REPRESENTED BY INSPECTOR OF POLICE, CHENNAI CITY-II DETACHMENT Vs. V VENKATACHALAPATHY
|
September 10, 2018 |
|
STATE REPRESENTED BY PUBLIC PROSECUTOR Vs. V SRINIVASAN S/O VASUDEVAN
|
June 19, 2018 |
|
STATE REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT, MADRAS Vs. M LIYAKATHALIKHAN
|
January 2, 2018 |
|
STATE THROUGH DEPUTY SUPERINTENDENT OF POLICE Vs. K B BRAHMADATHAN
|
July 25, 2018 |
|
STATE TRADING CORPORATION OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
|
March 19, 2018 |
|
STATE TRANSPORT AND TRANSPORT CORPORATIONS Vs. GOVERNMENT OF TAMILNADU
|
August 10, 2018 |
|
STATE TRANSPORT CORPORATION Vs. T CHERMARAJ
|
January 19, 2018 |
|
STATE TRANSPORT EMPLOYEES FEDERATION (CITU) Vs. GOVERNMENT OF TAMIL NADU
|
July 25, 2018 |
|
STATE, REP BY STATION HOUSE OFFICER, T R PATTINAM POLICE STATION Vs. EZHILARASI
|
July 3, 2018 |
|
STATE, REPRESENTED BY ASSISTANT SUB INSPECTOR OF POLICE Vs. P RAJENDRAN
|
August 1, 2018 |
|
STELLA MERCY BAL Vs. S MAHADEVAN
|
June 19, 2018 |
|
STELLAMARY Vs. STATE
|
June 19, 2018 |
|
STEPHEN STANISLAUS ROSARIO, S/O LATE S/STANISLAUS Vs. ASSISTANT COMMISSIONER OF CUSTOMS PROSECUTION (SEAPORT, IMPORTS) CUSTOMS HOUSE
|
September 28, 2018 |
|
STERLING HOLIDAY FINANCIAL SERVICES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 3, 2018 |
|
SUB-REGISTRAR SHOLAVANDAN Vs. MUTHUPANDI
|
October 8, 2018 |
|
SUB-REGISTRAR, NATHAM Vs. ALAGURANI
|
March 22, 2018 |
|
SUBAIR Vs. UNION OF INDIA REP BY SUPERINTENDENT OF POLICE NATIONAL INVESTIGATION AGENCY MHA GOVERNMENT OF INDIA
|
October 12, 2018 |
|
SUBASH Vs. DEVI PRIYA
|
June 12, 2018 |
|
SUBAYA CONSTRUCTIONS CO LTD , Vs. COMMISSIONER, VELLORE CITY MUNICIPAL CORPORATION
|
April 5, 2018 |
|
SUBBAIAH Vs. R M PALANIYAPPAN
|
August 29, 2018 |
|
SUBBAIAH Vs. STATE THROUGH THE INSPECTOR OF POLICE
|
March 13, 2018 |
|
SUBBAMMAL Vs. MARUTHAMUTHU
|
February 8, 2018 |
|
SUBBAN Vs. KANNIKA GANDHI BAI AND ORS.
|
April 11, 2018 |
|
SUBBARAYA GOUNDER Vs. PERIYAMMAL
|
June 5, 2018 |
|
SUBBIAH Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT AND OTHERS
|
January 4, 2018 |
|
SUBBIYAN & ORS. Vs. THE COMMISSIONER, TAMILNADU HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT, CHENNAI
|
April 3, 2018 |
|
SUBBU Vs. HOME SECRETARY
|
December 31, 2018 |
|
SUBBULAKSHMI Vs. S K MURUGESAN
|
October 22, 2018 |
|
SUBBURAJ Vs. STATE REP. BY THE SUB INSPECTOR OF POLICE MALLANKINAR
|
January 25, 2018 |
|
SUBBURAJ Vs. RANGASAMY
|
August 28, 2018 |
|
SUBHA Vs. JOSH T KURIYAKOSH
|
July 16, 2018 |
|
SUBRAMANI Vs. RUKMANI
|
April 17, 2018 |
|
SUBRAMANI Vs. VENGITTU
|
June 8, 2018 |
|
SUBRAMANI Vs. STATE REP BY INSPECTOR OF POLICE
|
October 22, 2018 |
|
SUBRAMANI Vs. JANAKI
|
February 12, 2018 |
|
SUBRAMANI @ SUBRAMANIAN Vs. RAHIM @ A K RAHIM BASHA
|
June 22, 2018 |
|
SUBRAMANI AND OTHER Vs. KARTHIKAYIN NALLASIVAM AND OTHER
|
June 7, 2018 |
|
SUBRAMANIAM Vs. TAMIL SELVI AND OTHERS
|
July 13, 2018 |
|
SUBRAMANIAM Vs. MARAMMA REDDIAR
|
March 26, 2018 |
|
SUBRAMANIAN Vs. STATE
|
March 22, 2018 |
|
SUBRAMANIAN Vs. VELAYUDHAM
|
February 23, 2018 |
|
SUBRAMANIAN Vs. INCOME TAX OFFICER
|
April 9, 2018 |
|
SUBRAMANIAN Vs. SUNDARAMOORTHY ASARI & ORS.
|
March 6, 2018 |
|
SUBRAMANIAN Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHERS
|
June 12, 2018 |
|
SUBRAMANIAN Vs. MARIAMMAL AND ORS.
|
June 14, 2018 |
|
SUBRAMANIAN Vs. ASSODAI
|
September 7, 2018 |
|
SUBRAMANIAN Vs. VAIRAVAN
|
October 24, 2018 |
|
SUBRAMANIAN Vs. MANNANGATTI (DECEASED)
|
September 28, 2018 |
|
SUBRAMANIYAM Vs. RAMASAMY ASARI
|
January 17, 2018 |
|
SUBRAMANIYAN Vs. THE DEPUTY SUPERINTENDENT OF POLICE, TENKASI, TIRUNELVELI DISTRICT AND OTHERS
|
January 25, 2018 |
|
SUBRAMONIA NADAR Vs. THANULINGA NADAR
|
June 13, 2018 |
|
SUBWAY SYSTEMS INDIA PRIVATE LIMITED Vs. MR. VASANTH VENKATESHAWARAN
|
July 11, 2018 |
|
SUCCESSOR TO THE 292ND GURU MAHA SANNIDHANAM Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND ANOTHER
|
July 10, 2018 |
|
SUCHITHRA Vs. TAMILNADU MEDICAL COUNCIL
|
October 5, 2018 |
|
SUCHITRA Vs. STATE REP BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
September 17, 2018 |
|
SUDALAIKANNU Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
April 26, 2018 |
|
SUDALAIVADIVU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 25, 2018 |
|
SUDALAIYANDI Vs. LAKSHMANAN
|
August 29, 2018 |
|
SUDAN SHANMUGASUNDARAM Vs. VENNILA
|
June 22, 2018 |
|
SUDHA Vs. ADDITIONAL SECRETARY, GOVERNMENT OF INDIA
|
June 26, 2018 |
|
SUDHA Vs. RAVI
|
October 10, 2018 |
|
SUDHA Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 7, 2018 |
|
SUDHA PANDIAN Vs. EXECUTIVE ENGINEER
|
September 7, 2018 |
|
SUDHAKAR Vs. STATE OF TAMIL NADU AND OTHERS
|
June 14, 2018 |
|
SUDHAKAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
October 12, 2018 |
|
SUDHAKAR & ORS. Vs. U.S.M. SAMPATHKUMAR
|
March 2, 2018 |
|
SUDHARSAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
March 13, 2018 |
|
SUDHARSAN CHARITABLE TRUST, REPRESENTING PRESIDENT MR. O. ELIA REDDY Vs. THE GOVERNMENT OF TAMILNADU
|
March 28, 2018 |
|
SUGANTHI Vs. STATE OF TAMIL NADU AND OTHERS
|
February 22, 2018 |
|
SUGANTHI Vs. RALLINSON PACKIA RAJ
|
July 11, 2018 |
|
SUGEETHA K RANGAN Vs. STATE REP BY INSPECTOR OF POLICE
|
March 6, 2018 |
|
SUGU @ SUGUMARAN Vs. INSPECTOR OF POLICE
|
October 9, 2018 |
|
SUGUNA Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE TRANSPORT CORPORATION LIMITED
|
July 31, 2018 |
|
SUGUNA Vs. RADHA
|
January 3, 2018 |
|
SUGUNA Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT, STATE OF TAMILNADU AND OTHERS
|
January 17, 2018 |
|
SUGUNA FOODS LIMITED Vs. SECRETARY TAMIL NADU MARKETING COMMITTEE
|
September 6, 2018 |
|
SUJAN CHRISTO Vs. SHAMINI
|
March 28, 2018 |
|
SUJATHA VENKATESHWARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 13, 2018 |
|
SUJIN VIJAYARAJ Vs. SAM SELVIN JOESUVA
|
December 3, 2018 |
|
SUJITHA Vs. PARAMATHI AGRO ENGG SERVICE P VELUR TALUK, NAMAKKAL DISTRICT
|
June 13, 2018 |
|
SUJOY GUPTA, DEPUTY COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT, CHENNAI PETROLEUM CORPORATION LIMITED, MANALI, CHENNAI Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE
|
July 2, 2018 |
|
SUKANYA PRIYA Vs. RELIANCE CAPITAL LTD , H BLOCK, DHIRUBHAI AMBANI KNOWLEDGE CITY
|
June 12, 2018 |
|
SUKHRAJ BAROLA Vs. D RAMESH
|
February 14, 2018 |
|
SUKUMAR R Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION, ERODE DIVISION
|
July 18, 2018 |
|
SUKUMAR SWAMINATHAN Vs. VICTORIA SRINIVASAN
|
June 5, 2018 |
|
SUKUMARAN Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE
|
June 27, 2018 |
|
SULABH INTERNATIONAL SOCIAL SERVICE ORGANISATION Vs. SULABH TAMILNADU
|
August 23, 2018 |
|
SULAIMAN Vs. STATE OF TAMIL NADU AND OTHERS
|
June 26, 2018 |
|
SULOCHANA Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
|
January 25, 2018 |
|
SULOCHANA Vs. MANICKA MUDALIAR
|
June 26, 2018 |
|
SULOCHANA AND OTHERS Vs. B.K. SRI PANDURANGA MANDIR TRUST
|
January 18, 2018 |
|
SULTAN ABDUL KHADER Vs. COMMISSIONER, TIRUVARUR MUNICIPALITY
|
July 5, 2018 |
|
SULTHAN ALAUDEEN Vs. INSPECTOR OF POLICE
|
October 22, 2018 |
|
SUMANGALA STEELS PVT. LTD. Vs. CUS. AND C. EX. SETT. COMMISSION, CHENNAI
|
December 20, 2018 |
|
SUMATHI Vs. STATE
|
April 5, 2018 |
|
SUMATHI Vs. INSPECTOR OF POLICE, B-1, BAZAAR POLICE STATION (CRIME), COIMBATORE
|
June 26, 2018 |
|
SUMATHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 1, 2018 |
|
SUMI MANDAL Vs. M VIJAY
|
September 26, 2018 |
|
SUMMIT AUTO SEATS INDUSTRY(DELHI) COMPANY LTD , REP BY M SUNDARA RAJAN Vs. DAMCO INDIA PRIVATE LIMITED
|
June 8, 2018 |
|
SUN DIRECT TV PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 10, 2018 |
|
SUN PHARMA LABORATORIES LIMITED Vs. SOLIS PHARMACEUTICALS
|
October 29, 2018 |
|
SUN PHARMA LABORATORIES LIMITED Vs. SAVIOUR DRUGS PVT LTD
|
December 4, 2018 |
|
SUN TV NETWORK AND OTHER Vs. C.V.ILANGOVAN
|
September 4, 2018 |
|
SUN TV NETWORK LTD Vs. PRABHUDEVA STUDIOS PVT LTD AND ORS
|
February 19, 2018 |
|
SUN TV NETWORK LTD Vs. K S TALKIES REP BY ITS PROPRIETOR
|
September 20, 2018 |
|
SUNDAR @ SUNDARRAJ Vs. STATE OF TAMIL NADU, REP BY THE PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
|
April 24, 2018 |
|
SUNDAR RAJ Vs. SECRETARY OF GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT
|
April 26, 2018 |
|
SUNDARABABU Vs. RUDRAGIRI
|
September 10, 2018 |
|
SUNDARAJ Vs. STATE BY INSPECTOR OF POLICE
|
March 15, 2018 |
|
SUNDARAM Vs. COMM OF POLICE, GREATER CHENNAI
|
March 21, 2018 |
|
SUNDARAM Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT AND ANOTHER
|
March 21, 2018 |
|
SUNDARAM Vs. INSPECTOR OF POLICE
|
January 12, 2018 |
|
SUNDARAM FASTENERS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER - I EMPLOYEES PROVIDENT FUND ORGANISATION
|
May 3, 2018 |
|
SUNDARAM FINANCE LIMITED Vs. K BALASUBRAMANIAN
|
January 29, 2018 |
|
SUNDARAM FINANCE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 23, 2018 |
|
SUNDARAM FINANCE LIMITED Vs. TRANSPORT COMMISSIONER
|
December 1, 2018 |
|
SUNDARAM FINANCE LTD Vs. COMMISSIONER
|
June 28, 2018 |
|
SUNDARAM FINANCE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 30, 2018 |
|
SUNDARAM FINANCE LTD Vs. P SAKTHIVEL
|
September 17, 2018 |
|
SUNDARAM FINANCE LTD HAVING ITS OFFICEN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE VEDASANDUR POLICE STATION
|
January 10, 2018 |
|
SUNDARAM FINANCE LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, LARGE TAX PAYER UNIT
|
December 13, 2018 |
|
SUNDARAM MEDICAL FOUNDATION Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 8, 2018 |
|
SUNDARAM REDDIAR (DIED) Vs. V DAYALAN
|
April 3, 2018 |
|
SUNDARAM TEXTILES LTD Vs. COMMISSIONER, LAND ADMINISTRATION, CHENNAI
|
February 13, 2018 |
|
SUNDARAMOORTHY Vs. STATE REP. BY ITS SECRETARY, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
June 4, 2018 |
|
SUNDARAMOORTHY (DECEASED) AND OTHERS Vs. SUGUNA
|
February 13, 2018 |
|
SUNDARARAJ Vs. STATE BY SUPERINTENDENT OF POLICE, CID
|
October 29, 2018 |
|
SUNDER LAL AND OTHERS Vs. SOBITHA RAJ
|
June 28, 2018 |
|
SUNDHAN S/O PALANISAMY Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
October 11, 2018 |
|
SUNMAC ENTERPRISES, REP BY ITS PROPRIETOR K HARI Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2018 |
|
SUNTHAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 9, 2018 |
|
SUNTHARI Vs. ADDITION CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU HOME, PROHIBITION & EXCISE DEPARTMENT
|
March 1, 2018 |
|
SUPARAS CHAND Vs. DISTRICT COLLECTOR TIRUVALLUR
|
July 27, 2018 |
|
SUPERINTENDENT CARRIAGE & WAGON Vs. S SAVARIAMMAL
|
February 19, 2018 |
|
SUPERINTENDENT OF ENGINEER Vs. LABOUR COURT, MADURAI AND OTHERS
|
June 5, 2018 |
|
SUPERINTENDENT OF POLICE Vs. KASTHURI
|
September 17, 2018 |
|
SUPERINTENDENT OF POLICE THANJAVUR TOWN Vs. CHITRA
|
July 18, 2018 |
|
SUPERINTENDING ENGINEER
TAMILNADU GENERATION OF ELECTRICITY
DISTRIBUTION COMPANY Vs. K SELLAMUTHU GOUNDER
|
September 25, 2018 |
|
SUPERINTENDING ENGINEER Vs. S THANGAMANI
|
June 19, 2018 |
|
SUPERINTENDING ENGINEER AND OTHER Vs. INSPECTOR OF LABOUR AND OTHER
|
June 4, 2018 |
|
SUPERINTENDING ENGINEER CHENGALPET ELECTRICITY SYSTEM KANCHIPURAM DISTRICT Vs. EXECUTIVE ENGINEER (O & M) REVENUE BRANCH TAMIL NADU ELECTRICITY BOARD
|
July 24, 2018 |
|
SUPERINTENDING ENGINEER CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. SUBAYA CONSTRUCTIONS CO LIMITED
|
June 20, 2018 |
|
SUPERINTENDING ENGINEER I, ELECTRICITY DEPARTMENT, PONDICHERRY Vs. GOVERNMENT OF TAMIL NADU
|
April 24, 2018 |
|
SUPERINTENDING ENGINEER, METTUR ELECTRICITY DISTRIBUTION CIRCLE Vs. K SAVITHRI
|
March 7, 2018 |
|
SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. N N EASWARAN
|
June 29, 2018 |
|
SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD, DINDIGUL DISTRICT Vs. TAMIL NADU ELECTRICITY BOARD, REPRESENTED BY ITS CHAIRMAN
|
July 10, 2018 |
|
SUPERINTENDING ENGINEER, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. MATHAR SIKKANTHAR
|
March 20, 2018 |
|
SUPERINTENDING ENGINEERING, TAMIL NADU ELECTRICITY BOARD Vs. INDUS STEELS AND ALLOYS LIMITED
|
April 4, 2018 |
|
SUPREME SIZING INDUSTRIES Vs. AUTHORIZED OFFICER STATE BANK OF INDIA STRESSED ASSETS MANAGEMENT BRANCH
|
September 26, 2018 |
|
SURAJ Vs. SRM ENGINEERING CONSTRUCTION CORPORATION LTD
|
March 9, 2018 |
|
SURAJ AND CHAAND TOWERS RESIDENTS Vs. SRI KAPALI BUILDING PROMOTERS PRIVATE LIMITED
|
March 14, 2018 |
|
SURANA POWER LIMITED Vs. UCO BANK
|
October 24, 2018 |
|
SURESH Vs. D MOHANAN
|
July 5, 2018 |
|
SURESH Vs. MUTHUGOVINDAN
|
April 18, 2018 |
|
SURESH Vs. PAULSAMY
|
June 25, 2018 |
|
SURESH Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 7, 2018 |
|
SURESH Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU DEPARTMENT OF PROHIBITION & EXCISE [HOME] AND OTHERS
|
February 28, 2018 |
|
SURESH Vs. STATE OF TAMIL NADU
|
January 31, 2018 |
|
SURESH Vs. SUPERINTENDANT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHERS
|
June 13, 2018 |
|
SURESH Vs. INSPECTOR OF POLICE C1 FLOWER BAZAAR POLICE STATION, CHENNAI
|
December 28, 2018 |
|
SURESH @ KULITHALAI SURESH Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY
|
January 24, 2018 |
|
SURESH @ SURESH KUMAR Vs. STATE REP BY INSPECTOR OF POLICE
|
August 2, 2018 |
|
SURESH BABU Vs. P.K. SULTAN ALUDEEN
|
August 25, 2018 |
|
SURESH KUMAR Vs. VIKRAM JESUDASEN
|
June 28, 2018 |
|
SURESH KUMAR Vs. STATE OF TAMIL NADU
|
March 26, 2018 |
|
SURESH KUMAR D KOCHAR Vs. CHAMBAGAM MURALIDHAR
|
November 8, 2018 |
|
SURESH PILLAI Vs. RECOVERY OFFICER
|
February 2, 2018 |
|
SURESH VISHWANATH @ KARUTHUPANDI Vs. STATE AND OTHERS
|
September 10, 2018 |
|
SURIYA SEKAR Vs. STATE
|
June 21, 2018 |
|
SURIYAM Vs. SECRETARY TO GOVERNMENT
|
July 23, 2018 |
|
SURIYUR VIVASAYIGAL PATHUKAPPU SANGAM, Vs. LA BOTTLERS PRIVATE LTD
|
June 8, 2018 |
|
SURULIYAMMAL Vs. RAMACHANDRAN
|
April 24, 2018 |
|
SURULIYANDAVAR Vs. VEERAPPAN
|
July 11, 2018 |
|
SURYA SERVICE STATION, Vs. APPELLATE ASSISTANT COMMISSIONER
|
November 29, 2018 |
|
SURYA VETRIKONDAN Vs. STATE OF TAMILNADU
|
September 7, 2018 |
|
SURYAVARDHAN ESTATES PVT LTD Vs. COMM , TOWN AND COUNTRY PLANNING
|
March 26, 2018 |
|
SUSAI MARY Vs. A V MARIAMMAL PHILIP
|
July 25, 2018 |
|
SUSEELA Vs. RANI
|
July 26, 2018 |
|
SUSEELA AMMAL Vs. M A KANNIAH REDDIAR
|
February 22, 2018 |
|
SUSEELAMMAL Vs. VELLORE MUNICIPALITY
|
March 9, 2018 |
|
SUSILA Vs. STATE BY INSPECTOR OF POLICE ERODE TALUK POLICE STATION ERODE DISTRICT
|
February 28, 2018 |
|
SUSILA Vs. STATE OF TAMIL NADU
|
March 28, 2018 |
|
SUSILA Vs. G RIO MATHUKUMAR
|
October 22, 2018 |
|
SUSILA Vs. DEPUTY SUPERINTENDENT OF POLICE
|
August 3, 2018 |
|
SUSILA AND OTHERS Vs. V. CHANDRAN AND OTHERS
|
June 20, 2018 |
|
SUSILAN Vs. SEKAR
|
June 22, 2018 |
|
SUTHANTHIRA Vs. THE SECRETARY TO GOVERNMENT
|
January 20, 2018 |
|
SUTRU SUZHAL MAKKAL SANGAM Vs. SECRETARY MUNICIPAL ADMINISTRATION WATER SUPPLY DEPARTMENT
|
September 5, 2018 |
|
SUVERIYA Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
April 10, 2018 |
|
SUYAMBULINGAM Vs. STATE OF TAMIL NADU REP THROUGH ITS INSPECTOR OF POLICE PALAVOOR POLICE STATION TIRUNELVELI DISTRICT
|
June 26, 2018 |
|
SUYAMBULINGAM @ LINGAM @ KATTALINGAM Vs. STATE OF TAMIL NADU AND OTHERS
|
April 3, 2018 |
|
SWAGATH MARINE PRODUCTS PVT LTD Vs. S BHASKAR
|
July 16, 2018 |
|
SWAMI ARVIND Vs. ASSISTANT COMMISSIONER OF INCOME TAX INCOME TAX DEPARTMENT
|
April 3, 2018 |
|
SWAMINATHAN Vs. SECRETARY
|
April 28, 2018 |
|
SWAMINATHAN Vs. M RAJAMANI
|
August 14, 2018 |
|
SWAMY Vs. NIZAMUDDIN
|
August 2, 2018 |
|
SWAMY RENUGAL MIDDLE SCHOOL Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU AND ANOTHER
|
April 26, 2018 |
|
SWARAJ EQUIPMENT PVT LTD Vs. COMMISSIONER
|
February 22, 2018 |
|
SWARNAM Vs. KANAGAMMAL
|
March 5, 2018 |
|
SWATHY INDUSTRY Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 22, 2018 |
|
SWATI @ NAGINA Vs. P RAJESH KUMAR BAGMAR
|
April 27, 2018 |
|
SWISS PARK VANIJYA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
January 3, 2018 |
|
SWISS PARK VANIJYA (P) LTD Vs. CHOLAMANDALAM MS GENERAL INSURANCE CO LTD
|
August 11, 2018 |
|
SYAM MODERN RICE MILL Vs. S.K.P.MODERN RICE MILL
|
November 29, 2018 |
|
SYED AHAMED Vs. REVENUE DIVISIONAL OFFICER AND OTHERS
|
January 5, 2018 |
|
SYED AHAMED Vs. COMMISSIONER RAMANATHAPURAM MUNICIPALITY
|
September 10, 2018 |
|
SYED ANWAR Vs. STATE REPRESENTED BY THE ASSISTANT COMMISSIONER OF POLICE, TRAFFIC INVESTIGATION WEST
|
January 12, 2018 |
|
SYED IBRAHIM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 3, 2018 |
|
SYED IMRAN Vs. COMMISSIONER OF POLICE, VEPERY, CHENNAI
|
June 22, 2018 |
|
SYED JAMEEL Vs. SUPERINTENDENT OF POLICE CBCID
|
August 31, 2018 |
|
SYED MOHAMED SALAHUDDIN Vs. AHMED ABDULLA AHMED AL GHURAIR
|
August 3, 2018 |
|
SYED MUSAFAR SADIQ Vs. INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE (DRI), CHENNAI
|
June 25, 2018 |
|
SYED NASIR AHMED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 14, 2018 |
|
SYED OMER Vs. STATE AND ANOTHER
|
July 24, 2018 |
|
SYED SABEEL Vs. SECRETARY, GOVERNMENT OF TAMIL NADU
|
March 2, 2018 |
|
SYR INFRASTRUCTURE Vs. CHENNAI PORT TRUST AND OTHERS
|
August 1, 2018 |
|
SYR INFRASTRUCTURE Vs. CHENNAI PORT TRUST
|
February 6, 2018 |
|
T AMARNATH Vs. R SANTHARAM
|
February 8, 2018 |
|
T AMUDHA Vs. DIRECTOR OF PUBLIC HEALTH & PREVENTIVE MEDICINE
|
March 27, 2018 |
|
T AMUTHA Vs. S C SASIDHAR
|
April 16, 2018 |
|
T ANTONY KINGSLIN RANI Vs. A LOURDU PACKIA JEYA
|
March 9, 2018 |
|
T ARJUNAN Vs. CHIEF ENGINEER, (AGRICULTURE ENGINEERING)
|
July 12, 2018 |
|
T ASHOK SURANA Vs. T SURESH SURANA
|
June 6, 2018 |
|
T AZIZUDDIN Vs. STATE OF TAMIL NADU
|
January 4, 2018 |
|
T BALAN Vs. P MANI
|
June 11, 2018 |
|
T BALASUBRAMANIAM Vs. V MYTHILI
|
February 7, 2018 |
|
T BALASUBRAMANIAN Vs. M SOUNDARAPANDIAN
|
August 10, 2018 |
|
T C SUBHASHINI Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SUB-INSPECTOR OF POLICE
|
January 3, 2018 |
|
T CHINNASAMY CHETTIAR & SONS Vs. CHIEF REGIONAL MANAGER, RETAIL AND CONSTITUTED ATTORNEY, HINDUSTAN PETROLEUM CORPORATION LTD
|
June 20, 2018 |
|
T DAVIDSON Vs. R ARUTHURMANI
|
March 7, 2018 |
|
T DEVARAJ SAMUVEL Vs. GOVERNMENT OF TAMIL NADU, REP BY SECRETARY, SCHOOL EDUCATIION DEPARTMENT
|
April 17, 2018 |
|
T DHANASUNDARI Vs. GENERAL MANAGER CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
March 28, 2018 |
|
T E JAGADEESAN Vs. T E THULASI
|
July 13, 2018 |
|
T EGAMMAI Vs. RAJALAKSHMI
|
October 4, 2018 |
|
T G K BHOOPATHY Vs. S ASHOK KUMAR
|
October 12, 2018 |
|
T G NAGARAJAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 24, 2018 |
|
T G NAVEEN Vs. EXECUTIVE MAGISTRATE, TAMBARAM-CUM-REVENUE DIVISIONAL OFFICER
|
October 9, 2018 |
|
T G RUTHRAMANI, SECRETARY Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 14, 2018 |
|
T G SIVAKUMAR Vs. STATE LEVEL SCRUTINY COMMITTEE REP BY ITS CHAIRMAN
|
October 4, 2018 |
|
T GEETHA Vs. ADDITIONAL CHIEF SECRETARY/ COMMISSIONER OF REVENUE ADMINISTRATION
|
October 4, 2018 |
|
T GEETHA (MINOR) REP BY FATHER & N F P THANIGAIVEL Vs. B K KOTEESWARAN
|
September 20, 2018 |
|
T GOVINDASAMY Vs. SRIDHAR
|
March 8, 2018 |
|
T IYYAMMAL Vs. GOVERNMENT OF TAMIL NADU
|
April 11, 2018 |
|
T J DARLINGTON P RAYEN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
|
March 23, 2018 |
|
T JAYAPRAKASH Vs. CHAIRMAN BANK OF INDIA, NARIMAN POINT
|
March 23, 2018 |
|
T JEYAKUMAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 27, 2018 |
|
T JEYARAJ Vs. P S SUKUMARAN @ SUKUMAR
|
October 29, 2018 |
|
T K CHINNASAMY PILLAI Vs. THANGAMMAL
|
July 13, 2018 |
|
T K CHINNASAMY PILLAI Vs. S RAJASEKAR
|
August 2, 2018 |
|
T K PALANI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT & FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
|
April 11, 2018 |
|
T K RANGARAJAN Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HUMAN RESOURCES DEVELOPMENT
|
July 10, 2018 |
|
T K S PUGAZHENDHI Vs. KANISHK GOLD PRIVATE LIMITED
|
September 4, 2018 |
|
T K SAKTHIVEL K P S FUEL SERVICE INDIAN OIL DEALER Vs. S NATARAJAN
|
August 13, 2018 |
|
T K SANTHOSH Vs. AUTHORISED OFFICER, IDBI BANK LTD
|
March 28, 2018 |
|
T K VASUDEVAN (DECEASED) Vs. DISTRICT COLLECTOR OF CHENNAI
|
March 21, 2018 |
|
T KALAIVANAN Vs. SECRETARY TO GOVERNMENT
|
February 28, 2018 |
|
T KALYANARAMAN Vs. INSPECTOR OF POLICE CRIME
|
September 19, 2018 |
|
T KAMARAJ Vs. REGIONAL DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)
|
March 27, 2018 |
|
T KAMARAJA PANDIAN Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
August 11, 2018 |
|
T KARTHIKEYAN Vs. T NATARAJAN
|
December 17, 2018 |
|
T KASAMMAL Vs. SEENIAMMAL
|
April 28, 2018 |
|
T KINGSLY THAYA SINGH Vs. CHIEF ENGINEER GENERAL
|
January 11, 2018 |
|
T KOMALA Vs. HOME SECRETARY, GOVERNMENT OF TAMIL NADU
|
July 2, 2018 |
|
T KUPPUSAMY Vs. REVENUE DIVISIONAL OFFICER, KALLAKURICHI
|
April 28, 2018 |
|
T LAKSHMI Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION & EXCISE DEPARTMENT
|
March 28, 2018 |
|
T LOGANATHAN Vs. MRF LIMITED
|
March 28, 2018 |
|
T M HYDER ALI (DIED) Vs. THONDI MUSLIM EDUCATION SOCIETY
|
September 24, 2018 |
|
T M NARASIMHAN Vs. SUPERINTENDING ENGINEER
|
January 3, 2018 |
|
T M P CHANDRASEKARAN & CO Vs. K S GIRISHKUMAR
|
January 11, 2018 |
|
T M SHANMUGHAM Vs. PRINCIPAL DISTRICT JUDGE, VILLUPURAM
|
July 16, 2018 |
|
T M SUBRAMANIAM Vs. HENRY (DIED)
|
August 24, 2018 |
|
T MANIKANDAN Vs. M MAHALINGAM
|
September 12, 2018 |
|
T MATHIVANAM Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
|
July 6, 2018 |
|
T MOHAN Vs. SHRIRAM CHITS TAMIL NADU LTD
|
August 2, 2018 |
|
T MUNISAMY Vs. T PUVIRASI
|
July 3, 2018 |
|
T MUNUSAMY Vs. DISTRICT COLLECTOR KANCHIPURAM DISTRICT
|
September 10, 2018 |
|
T MUNUSAMY Vs. M SHIVASANGARAN
|
January 11, 2018 |
|
T MUNUSAMY Vs. M SIVASANGARAN
|
February 7, 2018 |
|
T MUTHUKUMAR Vs. INSPECTOR OF POLICE, THATCHANALLUR POLICE STATION
|
January 18, 2018 |
|
T N DR M G R MEDICAL UNIVERSITY Vs. MOUDU AFFEEFAH KOUSER
|
July 6, 2018 |
|
T N KARTHIKEYAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
October 22, 2018 |
|
T N SIRAJUDEEN ALIAS THOTHAPPA NAINAR MOHAMMED SIRAJUDEEN DIRECTOR TSN ECOTECH INTERNATIONAL PVT LTD Vs. REDINGTON (INDIA) LTD , REPRESENTED BY SUNDARARAJAN SENIOR LEGAL EXECUTIVE SPL GUINDY HOUSE
|
July 9, 2018 |
|
T N THIRUNATHAN Vs. SECRETARY TO GOVERNMENT MINICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
July 25, 2018 |
|
T N VENKATARAMAN Vs. L VIMALA
|
June 18, 2018 |
|
T NANDHINI Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT
|
October 11, 2018 |
|
T P JAYACHANDRAN Vs. TAHSILDAR, ANNUR TALUK, SAKTHI ROAD
|
July 2, 2018 |
|
T P K PRASATH Vs. REVENUE DIVISIONAL OFFICER (RDO)
|
October 25, 2018 |
|
T P MOTHILAL Vs. DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT, RAMANATHAPURAM
|
February 23, 2018 |
|
T P SHANMUGAMOORTHY Vs. NAGANAICKER
|
February 20, 2018 |
|
T PAUL PREMKUMAR Vs. GOVERNMENT OF INDIA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF FERTILIZERS, MINISTRY OF CHEMICALS AND FERTILIZERS
|
June 18, 2018 |
|
T PONNUDURAI Vs. RAMESH
|
September 20, 2018 |
|
T PRABHU Vs. CHAIRMAN STATE LEVEL SCRUTINY COMMITTEE
|
January 11, 2018 |
|
T R GANESAN Vs. ASSISTANT DIVISIONAL ENGINEER
|
April 6, 2018 |
|
T R KRISHNIAH Vs. T R VIJAYA
|
March 2, 2018 |
|
T R MURUGESAN Vs. S BALAKRISHNAN
|
September 11, 2018 |
|
T R RAVICHANDRAN Vs. REVENUE DIVISIONAL OFFICER, COONOOR
|
June 7, 2018 |
|
T R REGUNATH SUPERINTENDENT-RETIRED Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI)LIMITED
|
September 25, 2018 |
|
T R SANKARAN Vs. BANK OF BARODA, REP BY CHAIRMAN & MANAGING DIRECTOR
|
April 16, 2018 |
|
T RAJA @ RAJESHKANNA Vs. NITHYASELVI
|
March 9, 2018 |
|
T RAJA REDDY Vs. STATE OF TAMIL NADU
|
October 11, 2018 |
|
T RAJARATNAM Vs. COLLECTOR, CHENNAI DISTRICT, APPELLATE TRIBUNAL OF MAINTENANCE OF PARENTS AND SENIOR CITIZENS
|
October 1, 2018 |
|
T RAJENDRAN Vs. COMMISSIONER, GREATER CHENNAI CORPORATION, RIPPON BUILDINGS, CHENNAI
|
April 18, 2018 |
|
T RAJESHKANNA Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT, MINISTRY OF HOME AFFAIRS, NEW DELHI
|
April 4, 2018 |
|
T RAMALINGAM Vs. SECRETARY TO GOVERNMENT
|
February 2, 2018 |
|
T RAMASAMY Vs. S P USHA
|
August 28, 2018 |
|
T RAMASAMY Vs. GENERAL MANAGER (PERSONNEL) PERSONNEL ADMINISTRATIVE DEPARTMENT
|
August 3, 2018 |
|
T RAMU NADU Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
September 4, 2018 |
|
T RAVICHANDRAN Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
|
July 17, 2018 |
|
T RAVIKUMAR Vs. STATE OF TAMIL NADU
|
April 28, 2018 |
|
T REGINA MARY Vs. S KATHIRVEL
|
February 6, 2018 |
|
T RENGARAJAN Vs. V RAMACHANDRAN
|
October 11, 2018 |
|
T RETHINA SWAMY Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
January 11, 2018 |
|
T RUKMANI Vs. B SENTHILKUMAR
|
April 28, 2018 |
|
T S PRAKASH CHAND GONG Vs. HANSRAJ
|
January 9, 2018 |
|
T S SENTHILKUMAR Vs. INSPECTOR GENERAL OF REGISTRATION
|
February 15, 2018 |
|
T S SRIDHAR Vs. YOUNG MENS INDIAN ASSOCIATION
|
April 28, 2018 |
|
T S SRIDHARAN Vs. JOHANNA LOBO (DECEASED)
|
September 6, 2018 |
|
T SAMPATH KUMAR Vs. K PUSHPALATHA
|
July 6, 2018 |
|
T SANKARAMANI Vs. SUPERINTENDENT OF POLICE
|
March 12, 2018 |
|
T SAROJA Vs. M SASIKALA
|
May 18, 2018 |
|
T SATHISHKUMAR Vs. R SELVARAJ
|
October 8, 2018 |
|
T SELVAM Vs. S V RAVICHANDRAN
|
July 6, 2018 |
|
T SHANKAR Vs. SIVAPRAKASAM
|
April 4, 2018 |
|
T SHANTHI Vs. PUSHPARAJ FRANCIS
|
October 30, 2018 |
|
T SINGARAVEL Vs. DIRECTOR GENERAL OF POLICE
|
January 24, 2018 |
|
T SIVAKUMAR Vs. ARUNMOZHI
|
April 12, 2018 |
|
T SIVANANDAN Vs. SECRETARY TO GOVERNMENT
|
June 14, 2018 |
|
T SIVASUNDARI Vs. STATE OF TAMIL NADU
|
April 11, 2018 |
|
T SOUNDARRAJAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY TO GOVT
|
March 26, 2018 |
|
T SRINIVASAN Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT
|
April 24, 2018 |
|
T SUGANYA Vs. S SHANKARA NARAYANAN
|
June 5, 2018 |
|
T SUMATHI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
March 26, 2018 |
|
T SURENDER Vs. STATE
|
March 14, 2018 |
|
T SUSEELA Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT
|
January 2, 2018 |
|
T SWAMINATHAN Vs. STATE OF TAMIL NADU
|
April 12, 2018 |
|
T T KRISHNAMACHARI & Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 7, 2018 |
|
T T V DHINAKARAN Vs. M L RAVI
|
June 20, 2018 |
|
T UDAYAKUMAR Vs. COMMISSIONER OF TECHNICAL EDUCATION, DIRECTORATE OF TECHNICAL EDUCATION
|
October 1, 2018 |
|
T V MANI Vs. EXECUTIVE OFFICER, ARULMIGU SINTHAMANEESWARAR THIRUKOVIL, KARUNGALI VILLAGE
|
June 21, 2018 |
|
T V RANGARAAJAN Vs. R VEERARAGHAVAN
|
July 3, 2018 |
|
T V SUBRAMANI CHETTIAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 18, 2018 |
|
T V VENKATARAMAN Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
|
August 11, 2018 |
|
T VASUKI Vs. DISTRICT COLLECTOR, COLLECTORATE, THENI
|
January 3, 2018 |
|
T VIBIN SURESH Vs. REGIONAL TRANSPORT AUTHORITY, COLLECTORATE CAMPUS
|
August 3, 2018 |
|
T VIJAYA Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
February 23, 2018 |
|
T VIJAYA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, NAGERCOIL, KANYAKUMARI DISTRICT
|
March 1, 2018 |
|
T VIJAYAN Vs. DIVISIONAL MANAGER CANARA BANK REGIONAL OFFICE
|
October 16, 2018 |
|
T VIJAYARAJ Vs. DISTRICT COLLECTOR, ERODE
|
April 19, 2018 |
|
T VIJAYKANTH Vs. S VIJU
|
June 21, 2018 |
|
T VIVAKARAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
March 19, 2018 |
|
T YUVARAJ Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY
|
August 20, 2018 |
|
T. AMUTHINI Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
|
February 6, 2018 |
|
T. ANANDAN Vs. THE COMMISSIONER, DIRECTORATE OF TECHNICAL EDUCATION, GUINDY, CHENNAI AND OTHERS
|
June 7, 2018 |
|
T. BALAMURUGAN Vs. COMMISSIONER
|
April 6, 2018 |
|
T. BALASUBRAMNIAN Vs. FOREST RANGE OFFICER PITCHAVARAM
|
February 2, 2018 |
|
T. CHANDRASEKAR Vs. THE SUPERINTENDENT OF POLICE, KARUR AND ANOTHER
|
June 29, 2018 |
|
T. CHANDRASEKARAN Vs. THE CHIEF ENGINEER (AGRICULTURAL ENGINEERING) ANNA SALAI
|
June 18, 2018 |
|
T. CHINNAYAN Vs. THE SUPERINTENDENT OF POLICE AND OTHER
|
August 3, 2018 |
|
T. GAJENDRAN Vs. T. AMSA AMMAL
|
June 26, 2018 |
|
T. GOMATHI Vs. SECRETARY TO GOVERNMENT AND OTHERS
|
July 27, 2018 |
|
T. GOPALAKRISHNAN AND ANR. Vs. REGISTRAR OF CO
|
July 26, 2018 |
|
T. GOPALSAMY Vs. T.V. PARTAHSARATHY (DIED) AND OTHERS
|
June 28, 2018 |
|
T. JAYA Vs. THE DIRECTOR GENERAL OF POLICE AND OTHERS
|
July 9, 2018 |
|
T. JEYAPRAKASH Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI AND ANOTHER
|
July 6, 2018 |
|
T. KALA Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
April 11, 2018 |
|
T. KALAIMANI Vs. P.T. SAMBANDAN
|
February 5, 2018 |
|
T. KALAVATHY Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED (TASMAC) AND OTHERS
|
April 11, 2018 |
|
T. KAMALAKANNAN Vs. THE DISTRICT COLLECTOR AND OTHERS
|
March 20, 2018 |
|
T. KANAGALATHA Vs. T. BALAMURUGAN
|
April 2, 2018 |
|
T. KARTHIKEYAN AND OTHERS Vs. THE STATE REP BY ITS THE INSPECTOR OF POLICE AND ANOTHER
|
June 26, 2018 |
|
T. KRISHNAN Vs. B. SHIVARAJAN AND OTHERS
|
April 5, 2018 |
|
T. LATHA Vs. STATE OF TAMIL NADU AND OTHERS
|
April 11, 2018 |
|
T. MANI Vs. SUPERINTENDENT OF POLICE, THANJAVUR DISTRICT AND OTHER
|
April 28, 2018 |
|
T. MARIA VIAGULA JEYA Vs. STATE OF TAMIL NADU AND OTHERS
|
February 20, 2018 |
|
T. MARUTHUPANDIAN Vs. SUPERINTENDENT OF POLICE, DINDIGUL AND ANOTHER
|
April 24, 2018 |
|
T. MOHAN Vs. TAHSILDAR PALLAVARAM TALUK KANCHIPURAM DISTRICT AND OTHER
|
June 13, 2018 |
|
T. MOHANRAJ Vs. A. BRITTO JOY
|
August 27, 2018 |
|
T. MURUGAN Vs. COMMISSIONER, NAGERCOIL MUNICIPALITY
|
March 27, 2018 |
|
T. MURUGAN Vs. THE DISTRICT COLLECTOR
|
February 9, 2018 |
|
T. MURUGESAPANDIAN Vs. INSPECTOR OF POLICE, KURUMBUR POLICE STATION
|
April 2, 2018 |
|
T. MUTHURAMALINGAM Vs. INSPECTOR OF POLICE AND OTHER
|
September 11, 2018 |
|
T. NARAYANADHAS Vs. REGIONAL TRANSPORT AUTHORITY AND OTHER
|
July 31, 2018 |
|
T. NATHIYA Vs. STATE OF TAMIL NADU AND OTHERS
|
February 12, 2018 |
|
T. NEELAMEGAM Vs. THE SUPERINTENDENT OF POLICE, TRICHY AND OTHERS
|
June 6, 2018 |
|
T. PALANIYAMMAL Vs. DEPUTY DIRECTOR
|
February 23, 2018 |
|
T. PAPATHI Vs. S. RAVIRAMACHANDRAN AND OTHER
|
February 16, 2018 |
|
T. PARASAKTHI AND OTHER Vs. A. KOTHANDA RAMAIAH
|
April 11, 2018 |
|
T. PRABAHARAN Vs. THE SUPERINTENDENT OF POLICE, THENI DISTRICT, THENI AND ANOTHER
|
April 26, 2018 |
|
T. RAJAMANI NADAR Vs. SUPERINTENDENT OF POLICE
|
April 24, 2018 |
|
T. RAJANGAM Vs. SUPERINTENDENT OF POLICE
|
April 28, 2018 |
|
T. RAJESH Vs. DISTRICT REVENUE OFFICER, THIRUVANNAMALAI AND OTHERS
|
August 30, 2018 |
|
T. RAMACHANDRAN Vs. DEPUTY COMMERCIAL TAX OFFICER (ST) AND OTHERS
|
March 7, 2018 |
|
T. RAMESH Vs. G. PREMA
|
February 13, 2018 |
|
T. RAMESH PROPRIETOR Vs. SRI RADHAKRISHNA MULTIPLE INDUSTRIES PVT. LTD.
|
February 9, 2018 |
|
T. RAMU Vs. JOINT REGISTRAR OF CO
|
February 26, 2018 |
|
T. RAVISANKAR AND OTHER Vs. SAJJAN C. LODHA AND OTHER
|
January 23, 2018 |
|
T. RENGARAJ Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT AND OTHERS
|
August 30, 2018 |
|
T. SATHISHKUMAR Vs. DISTRICT COLLECTOR, O/O. THE DISTRICT COLLECTORATE, SATHUVACHARI AND OTHERS
|
April 17, 2018 |
|
T. SELVARAJ Vs. UNION OF INDIA AND OTHERS
|
June 29, 2018 |
|
T. SENTHILPERUMAL Vs. DISTRICT COLLECTOR & ORS.
|
February 15, 2018 |
|
T. SIVASANKARAN Vs. THE DISTRICT FOREST OFFICER, VILLUPURAM FOREST DIVISION, VILLUPURAM AND OTHERS
|
June 4, 2018 |
|
T. SUBRAMANIAN Vs. DEPUTY COMMERCIAL TAX OFFICER
|
February 7, 2018 |
|
T. SUDERSAN Vs. DISTRICT COLLECTOR AND OTHERS
|
July 30, 2018 |
|
T. TAMIZHARASU Vs. COMMISSIONER, CHENNAI CITY MUNICIPAL CORPORATION AND OTHERS
|
January 22, 2018 |
|
T. THANIGAINATHAN Vs. BHAVANI SANKARI AND OTHERS
|
January 23, 2018 |
|
T. THANIKODI Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT AND OTHER
|
April 25, 2018 |
|
T. VELLATHURAI Vs. REVENUE DIVISIONAL OFFICER, SUB DIVISIONAL MAGISTRATE AND OTHER
|
January 22, 2018 |
|
T. VINODKUMAR Vs. COMMISSIONER
|
January 9, 2018 |
|
T.A.THANGAMANI Vs. S. MANOHAR AND OTHERS
|
June 7, 2018 |
|
T.B. ADHINARAYANAN Vs. S. VAIDYANATHAN
|
June 13, 2018 |
|
T.C.V. ENGINEERING PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
November 23, 2018 |
|
T.D. WATSON Vs. REGIONAL PASSPORT OFFICER AND OTHERS
|
July 26, 2018 |
|
T.E. RAMESH AND OTHERS Vs. STATE RESPRESENTED BY THE INSPECTOR OF POLICE
|
August 23, 2018 |
|
T.G. NAVANEETHA KRISHNAN (DIED) AND OTHERS Vs. T.G.R. VASANTHAKUMAR
|
June 27, 2018 |
|
T.G.RAMAN Vs. STATE OF TAMIL NADU
|
June 28, 2018 |
|
T.K. JUSTIN MARSHAL Vs. INSPECTOR OF POLICE AND OTHER
|
June 29, 2018 |
|
T.K. NARAYANASAMY Vs. THE TREASURY OFFICER AND OTHERS
|
June 12, 2018 |
|
T.K. PURUSHOTHAMAN Vs. ORIENTAL BANK OF COMMERCE KOTTURPURAM BANCH
|
February 9, 2018 |
|
T.K. SRINIVASAN Vs. STATE
|
February 28, 2018 |
|
T.L. VEDACHALAM AND OTHERS Vs. STATE
|
March 27, 2018 |
|
T.M. MADAV YADAV Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT AND OTHERS
|
August 2, 2018 |
|
T.M. SURESH Vs. SECRETARY TO THE GOVERNMENT, DEPARTMENT OF REVENUE AND LAND ADMINISTRATION AND OTHERS
|
July 3, 2018 |
|
T.N. BALACHANDRAN Vs. DISTRICT COLLECTOR
|
November 30, 2018 |
|
T.N. GOPALAKRISHNAN AND ANOTHER Vs. M/S. MAGMA FINCORP LTD.
|
June 4, 2018 |
|
T.N. VIDYANANDAN Vs. THE STATE OF TAMIL NADU
|
February 12, 2018 |
|
T.R. DINAKARAN Vs. STATE OF TAMIL NADU AND OTHERS
|
July 23, 2018 |
|
T.R. MARIMUTHU Vs. MUNUSAMY AND ORS.
|
March 26, 2018 |
|
T.R. VENKATESAN Vs. THE TAHSILDAR, CHEYYAR TALUK, KANCHEEPURAM DISTRICT AND OTHERS
|
July 25, 2018 |
|
T.RAJASEKAR Vs. LICENSING AUTHORITY/ REGIONAL TRANSPORT OFFICER AND OTHER
|
February 21, 2018 |
|
T.RAMESHKUMAR Vs. SENTHILVADIVU
|
August 16, 2018 |
|
T.RAVIKRISHNAN Vs. COMMISSIONER
|
February 14, 2018 |
|
T.S. RAVI ELANCHEZHIAN AND ORS. Vs. CORPORATION BANK GEORGE TOWN BRANCH
|
January 23, 2018 |
|
T.S.SOMASUNDRAM Vs. THE GOVERNMENT OF TAMIL NADU
|
June 6, 2018 |
|
T.SEETHA Vs. SECRETARY TO GOVERNMENT
|
June 28, 2018 |
|
T.SUKUMAR Vs. DIRECTOR OF COLLEGE EDUCATION
|
December 24, 2018 |
|
T.V. AANAND Vs. MEMBER SECRETARY/ASSISTANT DIRECTOR/TIRUCHIRAPPALLI LOCAL PLANNING AUTHORITY AND OTHERS
|
February 9, 2018 |
|
T.V. RAMANATHAN (HUF) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 24, 2018 |
|
T.V. SHANMUGASUNDARAM Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE AND OTHER
|
January 9, 2018 |
|
T . K . RAJENDRAN Vs. THE SECRETARY TO GOVERNMENT
|
November 16, 2018 |
|
T . PAULRAJ Vs. STATE OF TAMIL NADU
|
September 19, 2018 |
|
TABLETS Vs. ASSISTANT COMMISSIONER
|
January 2, 2018 |
|
TABLETS (INDIA) LTD Vs. D R JOHNS LAB PHARMA PVT LTD
|
September 26, 2018 |
|
TAGORE NATIONAL HIGH SCHOOL Vs. STATE OF TAMIL NADU AND OTHERS
|
March 22, 2018 |
|
TAHSILDAR, MADURAI NORTH TALUK Vs. S M BALASUBRAMANIAN
|
October 23, 2018 |
|
TAMARAISELVAN Vs. STATE OF TAMIL NADU AND OTHERS
|
March 7, 2018 |
|
TAMBU Vs. SAKTHI TEXTILES
|
July 5, 2018 |
|
TAMIL @ N TAMILARASU Vs. STATE REP BY INSPECTOR OF POLICE
|
July 10, 2018 |
|
TAMIL EVANJELICAL LUTHERN CHURCH Vs. D ARASAPPAN (DECEASED)
|
August 20, 2018 |
|
TAMIL MANILA CONGRESS (MOOPANAR) Vs. ELECTION COMMISSION OF INDIA REP BY ITS SECRETARY
|
December 19, 2018 |
|
TAMIL NADU AGRICULTURAL UNIVERSITY Vs. C.K. MOHAMMED ALI
|
March 15, 2018 |
|
TAMIL NADU AGRICULTURAL UNIVERSITY SC/ST EMPLOYEES WELFARE ASSOCIATION Vs. THE REGISTRAR
|
January 31, 2018 |
|
TAMIL NADU CEMENT CORPORATION LTD Vs. SUN INDUSTRIES, REP BY ITS PARTNER
|
April 10, 2018 |
|
TAMIL NADU CEMENTS CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
February 6, 2018 |
|
TAMIL NADU CENTRAL EXCISE AND CUSTOMS EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. RAJENDRAN
|
April 23, 2018 |
|
TAMIL NADU CHEMISTS AND DRUGGISTS ASSOCIATION Vs. UNION OF INDIA
|
December 17, 2018 |
|
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. SARAVANA TRANSPORT
|
April 24, 2018 |
|
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. Vs. RANI AMMAL AND OTHERS
|
February 20, 2018 |
|
TAMIL NADU CIVIL SUPPLIES CORPORATION, Vs. R SHANMUGAM
|
July 12, 2018 |
|
TAMIL NADU CIVIL SUPPLIES CORPORATION, REP BY ITS MANAGING DIRECTOR Vs. LAKSHMI EXPORT, REP BY ITS MANAGING DIRECTOR
|
July 17, 2018 |
|
TAMIL NADU COOPERATIVE MARKETING FEDERATION LTD Vs. REGISTRAR, DEBT RECOVERY APPELLATE TRIBUNAL
|
September 26, 2018 |
|
TAMIL NADU ELECTRICITY BOARD Vs. SUPERINTENDENT ENGINEER
|
September 25, 2018 |
|
TAMIL NADU ELECTRICITY BOARD Vs. T VELLAICHAMY NADAR
|
January 4, 2018 |
|
TAMIL NADU ELECTRICITY BOARD Vs. T P KRISHNAN
|
January 11, 2018 |
|
TAMIL NADU ELECTRICITY BOARD REP BY ITS SUPERINTENDING ENGINEER Vs. NETTAIYAMPALAYAM MARIYAMMAN SMALL FARMERS LIFT IRRIGATION SOCIETY BY ITS PRESIDENT K PALANIAPPAN
|
February 21, 2018 |
|
TAMIL NADU ELECTRICITY BOARD REP BY ITS SUPERINTENDING ENGINEER Vs. NAGARAJAN
|
September 19, 2018 |
|
TAMIL NADU ELECTRICITY BOARD, REP BY ITS SUPERINTENDING ENGINEER Vs. R PALANISAMY
|
July 17, 2018 |
|
TAMIL NADU ELECTRICITY BOARD, REP.BY ITS EXECUTIVE ENGINEER, ACQUISITION, KUMBAKONAM AND OTHERS Vs. TANJORE DISTRICT PODHU THOZHILLALAR SANGAM
|
March 22, 2018 |
|
TAMIL NADU GENERATION & DISTRIBUTION COMPANY LIMITED Vs. PADMAADEVI SUGARS LIMITED
|
June 14, 2018 |
|
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. T NEERATHPANDIAN
|
September 19, 2018 |
|
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. SUGAPRIYA PAPER & BOARDS (P) LTD
|
October 9, 2018 |
|
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. R KARTHIKEYAN
|
August 24, 2018 |
|
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD Vs. A KARTHIKEYAN
|
July 13, 2018 |
|
TAMIL NADU GOVERNMENT OFFICIALS CO Vs. MANAGING DIRECTOR, TAMIL NADU CO
|
January 24, 2018 |
|
TAMIL NADU HARIJAN SEVAK SANGH Vs. ARULMIGU KAMACHIAMMAN KOIL OF 24 MANAI TELEGU CHETTIAR
|
February 15, 2018 |
|
TAMIL NADU HOUSING BOARD Vs. D. SUMATHI
|
February 20, 2018 |
|
TAMIL NADU HOUSING BOARD Vs. H. SIVANANDAN AND OTHER
|
June 11, 2018 |
|
TAMIL NADU HOUSING BOARD Vs. G A NASIRUDDIN KHAN
|
June 29, 2018 |
|
TAMIL NADU HOUSING BOARD Vs. S N SANTHANAM
|
June 26, 2018 |
|
TAMIL NADU HOUSING BOARD Vs. MR. A. GANESAN AND OTHERS
|
June 26, 2018 |
|
TAMIL NADU HOUSING BOARD Vs. MR. R. MURALI AND OTHERS
|
June 26, 2018 |
|
TAMIL NADU HOUSING BOARD Vs. P.R. EARNARST AND OTHERS
|
June 26, 2018 |
|
TAMIL NADU HOUSING BOARD Vs. KARUPPATHAL
|
January 4, 2018 |
|
TAMIL NADU HOUSING BOARD Vs. T R SANKARAN
|
July 10, 2018 |
|
TAMIL NADU HOUSING BOARD LABOUR PROGRESSIVE UNION Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
|
June 25, 2018 |
|
TAMIL NADU HOUSING BOARD REP BY ITS EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. R RAJENDRAN
|
January 31, 2018 |
|
TAMIL NADU HOUSING BOARD REP BY ITS EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. ABDUL SALAM SARKAR
|
October 1, 2018 |
|
TAMIL NADU HOUSING BOARD REP BY ITS MANAGING DIRECTOR Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
|
July 18, 2018 |
|
TAMIL NADU HOUSING BOARD REP BY ITS MANAGING DIRECTOR NANDANAM CHENNAI Vs. GOUNDATHAL
|
July 10, 2018 |
|
TAMIL NADU M G R MEDICAL UNIVERSITY Vs. CHAIRMAN SREE MOOKAMBIKA INSTITUTE OF DENTAL SCIENCES
|
May 25, 2018 |
|
TAMIL NADU MEDICAL SERVICE CORPORATION LTD Vs. SOUTHERN UNION PHARMACEUTICALS REP BY ITS MANAGING PARTNER PONNAPPAN
|
July 18, 2018 |
|
TAMIL NADU MERCANTILE BANK LTD Vs. D APPADURAI
|
August 2, 2018 |
|
TAMIL NADU NEWSPRINT AND PAPERS LTD Vs. SULABH TRADING COMPANY PVT LTD
|
March 1, 2018 |
|
TAMIL NADU POLICE HOUSING CORPORATION LIMITED Vs. P & C PROJECTS (P) LTD
|
June 12, 2018 |
|
TAMIL NADU POLLUTION CONTROL BOARD Vs. COMMISSIONER OF INCOME TAX
|
January 19, 2018 |
|
TAMIL NADU SLUM CLEARANCE BOARD Vs. TMT. S. KUMARI
|
August 28, 2018 |
|
TAMIL NADU STATE MARKETING CORP LTD Vs. CHIEF COMMISSIONER OF INCOME TAX
|
January 18, 2018 |
|
TAMIL NADU STATE MARKETING CORPORATION LTD Vs. CHIEF COMMISSIONER OF INCOME TAX CHENNAI
|
June 25, 2018 |
|
TAMIL NADU STATE MARKETING CORPORATION LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 6, 2018 |
|
TAMIL NADU STATE TRANPORT CORPORATION Vs. PHILOMINAL
|
August 27, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. VEERAPERUMAL
|
October 12, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED, REP BY ITS MANAGING DIRECTOR,
KUMBAKONAM Vs. S VENUGOPAL
|
March 27, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI
|
December 13, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD. Vs. M. GUNASEELAN
|
June 26, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD Vs. PRESIDING OFFICER
|
September 4, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, SALEM AND ANOTHER
|
March 22, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD Vs. STATE TRANSPORT AUTHORITY
|
August 3, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD , VELLORE REGION VELLORE Vs. A E BUDHAKUMAR
|
March 1, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. N NALLUSAMY
|
July 11, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. R RAMATHILAGAM
|
July 4, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. CHELLAMAL
|
April 2, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MARIAPPAN
|
July 3, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. KATHIRESAN AND OTHERS
|
February 7, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. KUMAR
|
August 29, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED, THROUGH ITS MANAGING DIRECTOR Vs. M KALISELVAN
|
July 9, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. P MUTHUMALAI
|
September 5, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. N PALANI
|
April 19, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M RAMU
|
June 12, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. DHANALAKSHMI
|
June 18, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. B.VETRIVELAN
|
July 3, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LIMITED Vs. ROJAKUMAR
|
August 10, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION, KARAIKUDI Vs. SUBRAMANIAN AND OTHERS
|
June 19, 2018 |
|
TAMIL NADU STATE TRANSPORT CORPORATION, MADURAI LIMITED, TIRUNELVELI REGION Vs. POSSAMMAL
|
September 4, 2018 |
|
TAMIL NADU STREET VENDORS WELFARE ASSOCIATION (FEDERATION Vs. COMMISSIONER
|
January 30, 2018 |
|
TAMIL NADU UNAIDED POLYTECHNIC MANAGEMENT ASSOCIATION Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT
|
July 6, 2018 |
|
TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY, REP BY REGISTRAR Vs. SHANTHI ESTHER PUYRAVAUD
|
March 28, 2018 |
|
TAMIL NADU WAKF BOARD Vs. KADAYANALLUR RAHMANIA TRUST
|
July 17, 2018 |
|
TAMIL NADU WAKF BOARD REPRESENTED BY ITS CHAIRMAN Vs. B JOTHI
|
January 3, 2018 |
|
TAMIL NADU WAKF BOARD, THROUGH ITS CHIEF EXECUTIVE OFFICER Vs. UDUMAN MOHIDEEN
|
March 22, 2018 |
|
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. S CHELLIAH
|
April 23, 2018 |
|
TAMIL SELVAN Vs. CENTRAL GOVERNMENT REP BY ITS INSPECTOR OF POLICE
|
October 23, 2018 |
|
TAMIL SELVI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 29, 2018 |
|
TAMIL UNIVERSITY, REP BY ITS REGISTRAR Vs. M BALAKRISHNAN
|
March 14, 2018 |
|
TAMILARASAN Vs. COMMISSIONER, DEVAKOTTAI MUNICIPALITY, DEVAKOTTAI, SIVAGANGAI DISTRICT AND OTHERS
|
February 27, 2018 |
|
TAMILARASAN Vs. PRASANNA
|
August 2, 2018 |
|
TAMILARASAN Vs. GOVERNMENT OF TAMIL NADU
|
September 25, 2018 |
|
TAMILARASU Vs. SUMATHI
|
August 27, 2018 |
|
TAMILELAKIYA Vs. SECRETARY TO GOVERNMENT, HOME PROHIBITION AND EXCISE DEPARTMENT SECRETARIA AND ANOTHER
|
March 14, 2018 |
|
TAMILLARASI @ RANGANAYAGI Vs. STATE BY INSPECTOR OF POLICE
|
October 29, 2018 |
|
TAMILMALAR NAMBI Vs. STATE REP BY INSPECTOR OF POLICE
|
August 27, 2018 |
|
TAMILNAD MERCANTILE BANK LTD Vs. SUB-REGISTRAR
|
August 28, 2018 |
|
TAMILNADU HOUSING BOARD REP BY ITS CHAIRMAN Vs. AMMINI
|
April 10, 2018 |
|
TAMILNADU MAGNESITE LTD Vs. JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE, SALEM
|
April 9, 2018 |
|
TAMILNADU RETIRED LIVESTOCK Vs. SECRETARY TO GOVERNMENT
|
June 4, 2018 |
|
TAMILNADU STATE EXPRESS TRANSPORT CORPORATION Vs. A. DHEELIPAN CHAKKARAVARTHY AND ANOTHER
|
February 9, 2018 |
|
TAMILNADU STATE TRANSPORT CORPORATION LIMITED Vs. ST. MARIA AUXILUM SISTERSS CONGRESS
|
April 11, 2018 |
|
TAMILNADU TABLE TENNIS ASSOCIATION REP BY ITS HONORARY SECRETARY Vs. N ARULSELVI
|
August 3, 2018 |
|
TAMILNADU WATER SUPPLY & DRAINAGE BOARD Vs. P JANAKIAMMA
|
February 16, 2018 |
|
TAMILSELVAN Vs. DISTRICT COLLECTOR, THANJAVUR DISTRICT AND OTHERS
|
February 15, 2018 |
|
TAMILSELVAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 27, 2018 |
|
TAMILSELVAN ALIAS THANGAPANDI Vs. STATE OF TAMIL NADU AND OTHER
|
June 20, 2018 |
|
TAMILSELVI Vs. STATE OF TAMIL NADU AND OTHERS
|
February 12, 2018 |
|
TAMILSELVI Vs. THE TAHSILDAR, THIRUPATHUR TALUK, SIVAGANGAI AND OTHERS
|
June 18, 2018 |
|
TAMILVANAN Vs. DISTRICT COLLECTOR, COLLECTORATE CAMPUS, DINDIGUL DISTRICT AND OTHERS
|
February 23, 2018 |
|
TAMILVEL Vs. STATE REP BY INSPECTOR OF POLICE
|
March 1, 2018 |
|
TAMIZHARASAN AND OTHER Vs. KALA
|
January 2, 2018 |
|
TAMUN IMPEX COMPANY PRIVATE LIMITED Vs. OZONE PROJECTS PRIVATE LIMITED
|
December 12, 2018 |
|
TANGEDCO Vs. ACCURATE PRODUCTS CORPORATION PVT LTD
|
April 9, 2018 |
|
TANSI FABRICATION WORKS Vs. JOINT COMMISSIONER OF CENTRAL G S T & CENTRAL EXCISE, TIRUNELVELI SUB-COMMISSIONERATE
|
July 6, 2018 |
|
TARA EXPORTS REPRESENTED BY ITS PARTNER NARAYAN BHARATHAN Vs. UNION OF INDIA, REP BY PRINCIPAL SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
|
September 10, 2018 |
|
TARA GULECHA Vs. IDEA HOUSING CORPORATION
|
September 11, 2018 |
|
TARAPORE & CO Vs. UNITED INDIA INSURANCE CO LTD
|
July 26, 2018 |
|
TARUN KATIAL AND OTHERS Vs. R. SUBRAMANIAN
|
July 31, 2018 |
|
TASK ENGINEERING Vs. M/S. THERMAX BABCOCK AND WILCOX LTD. AND OTHERS
|
February 26, 2018 |
|
TASNEEM PATEL Vs. AAT ACADEMY INDIA LIMITED
|
June 25, 2018 |
|
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. M SENTHILVELAN
|
June 6, 2018 |
|
TATA AIG GENERAL INSURANCE COMPANY LIMITED, ETHIRAJ SALAI Vs. DHANALAKSHMI
|
April 18, 2018 |
|
TATA AIG GENERAL INSURANCE COMPANY LTD Vs. VASANTHI
|
September 12, 2018 |
|
TATA CAPITAL FINANCIAL SERVICES LTD. Vs. DISTRICT COLLECTOR
|
March 5, 2018 |
|
TATA COFFEE LIMITED Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
|
September 7, 2018 |
|
TATA COMMUNICATIONS LTD , THROUGH ITS ASSISTANT MANAGER (HR) V GEETHA Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
July 2, 2018 |
|
TATA FINANCE LIMITED Vs. POONGODI
|
June 6, 2018 |
|
TAURUS HIDES PRIVATE LIMITED REP BY ITS DIRECTOR KAVITHA KARTHIKEYAN Vs. ASSISTANT COMMISSIONER (ST)
|
April 16, 2018 |
|
TAX RECOVERY OFFICER-I CENTRAL Vs. P SHANTHI
|
January 25, 2018 |
|
TCV ENGINEERING LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 13, 2018 |
|
TDI INTERNATIONAL INDIA (P) LTD Vs. AIRPORT DIRECTOR, AIRPORTS AUTHORITY OF INDIA AND ORS
|
March 27, 2018 |
|
TEA ESTATES INDIA LIMITED Vs. STATE OF TAMIL NADU AND OTHERS
|
March 2, 2018 |
|
TEACHERS RECRUITMENT BOARD Vs. J DHANALAKSHMI
|
January 18, 2018 |
|
TEASERVE REPRESENTED BY ITS MANAGING DIRECTOR Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2018 |
|
TECHSET COMPOSITION INDIA (P) LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-(C&R), EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 17, 2018 |
|
TECNO DOORS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
April 4, 2018 |
|
TENOVA INDIA PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER - I EMPLOYEES PROVIDENT FUND ORGANISATION
|
May 3, 2018 |
|
TERRENCE GOODING Vs. STATE REP BY INSPECTOR OF POLICE
|
October 9, 2018 |
|
TEXMO INDUSTRIES Vs. SANJAY B SINGHI
|
August 24, 2018 |
|
TEXMO INDUSTRIES REGISTERED PARTNERSHIP FIRM Vs. ROSHAN KUMAR
|
July 27, 2018 |
|
THAI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 26, 2018 |
|
THAILAMMAL Vs. RAMASAMY
|
April 17, 2018 |
|
THAIYALNAYAKI AMMAL Vs. KOTHANDAPANI @ DHANDAPANI
|
September 11, 2018 |
|
THAKUR J BAKSHANI Vs. SHRIUTIVINDA AGRO FARMS PVT LTD
|
February 8, 2018 |
|
THALAMMAL Vs. AYYAMPERUMAL (DIED)
|
August 3, 2018 |
|
THALAPPAKATTI NAIDU ANANADA VILAS BIRIYANI HOTEL REP BY ITS PARTNER D NAGASAMY Vs. THALAPPAKATTU BRIYANI FAST FOOD AND INDIAN CHINESE THANDOORI
|
February 28, 2018 |
|
THAMARAI TRUST Vs. MUKUNDAN
|
July 17, 2018 |
|
THAMBA KARTHIK ALIAS KARTHIK Vs. STATE OF TAMIL NADU AND OTHERS
|
June 14, 2018 |
|
THAMBUSAMY Vs. AGORA GURUKAL (DECEASED)
|
March 16, 2018 |
|
THAMEEM Vs. STATE OF TAMIL NADU AND ANOTHER
|
January 18, 2018 |
|
THANGADURAI Vs. COMMISSIONER CO
|
April 9, 2018 |
|
THANGADURAI Vs. INSPECTOR GENERAL OF POLICE, CRIME (SIT), CHENNAI
|
July 24, 2018 |
|
THANGADURAI & ORS. Vs. STATE
|
April 2, 2018 |
|
THANGAIYAN Vs. STATE BY REP BY INSPECTOR OF POLICE
|
August 3, 2018 |
|
THANGAM Vs. M RAJESH
|
July 9, 2018 |
|
THANGAMMAL Vs. STATE REP BY SUPERINTENDENT OF POLICE
|
August 23, 2018 |
|
THANGAMUTHU Vs. RETHNARAJ
|
September 19, 2018 |
|
THANGAMUTHU Vs. COMMISSIONER SOCIAL WELFARE DEPARTMENT AND OTHERS
|
June 27, 2018 |
|
THANGAMUTHU Vs. STATE REP. BY, THE INSPECTOR OF POLICE CHENNIMALAI POLICE STATION, ERODE DISTRICT
|
February 19, 2018 |
|
THANGAPANDI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE (L&O)
|
September 18, 2018 |
|
THANGAPANDIYAN AND OTHER Vs. STATE AND OTHER
|
April 16, 2018 |
|
THANGAPRABHU AND OTHER Vs. SUB INSPECTOR OF POLICE, MELAVALAVU POLICE STATION AND OTHER
|
July 17, 2018 |
|
THANGAPRIYA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHER
|
March 1, 2018 |
|
THANGARAJ Vs. H M BELLU
|
August 27, 2018 |
|
THANGARAJ Vs. THE REGIONAL PASSPORT OFFICER
|
March 21, 2018 |
|
THANGARAJ Vs. STATE THROUGH INSPECTOR OF POLICE
|
August 23, 2018 |
|
THANGARAJ Vs. SUB INSPECTOR OF POLICE
|
November 29, 2018 |
|
THANGARAJ (DECEASED) & ORS. Vs. RADHAKRISHNAN & ORS.
|
March 19, 2018 |
|
THANGARAJAIAH Vs. STATE OF TAMIL NADU THROUGH SUB-INSPECTOR OF POLICE KARUNGAL POLICE STATION
|
October 24, 2018 |
|
THANGARAJAN Vs. MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION
|
August 28, 2018 |
|
THANGARAJU AND OTHER Vs. LAKSHMI AND OTHERS
|
March 14, 2018 |
|
THANGARASU Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT, PUDUKOTTAI AND OTHER
|
April 25, 2018 |
|
THANGAVEL Vs. SUPERINTENDENT OF POLICE
|
June 22, 2018 |
|
THANGAVEL Vs. STATE THROUGH THE INSPECTOR OF POLICE
|
March 2, 2018 |
|
THANGAVEL Vs. NATARAJAN & 4 OTHERS
|
August 28, 2018 |
|
THANGAVEL Vs. INDIAN BANK ASWARANTHA PURAM BRANCH REP BY ITS MANAGER
|
March 27, 2018 |
|
THANGAVEL Vs. STATE BY INSPECTOR OF POLICE CHITHODE POLICE STATION
|
December 5, 2018 |
|
THANGAVEL Vs. STATE OF TAMIL NADU AND OTHERS
|
July 16, 2018 |
|
THANGAVEL (DECEASED) AND ORS. Vs. RAJA AND ORS.
|
January 24, 2018 |
|
THANGAVELU Vs. COMMISSIONER, TRICHY CITY CORPORATION AND OTHERS
|
June 18, 2018 |
|
THANGAVELU Vs. VENNILA
|
August 28, 2018 |
|
THANIKACHALAM AND OTHERS Vs. KARUPPAYEE @ VALLIAMMAL AND OTHERS
|
June 27, 2018 |
|
THANJAI TAMIL UNIVERSITY Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION AND OTHERS
|
February 1, 2018 |
|
THANJAVUR SARVODAYA SANGAM Vs. SEETHALAKSHMI
|
June 21, 2018 |
|
THANKAMMAL Vs. YESUDHAS
|
June 14, 2018 |
|
THANUPILLAI Vs. V LAKSHMI
|
July 10, 2018 |
|
THARA DEVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 5, 2018 |
|
THARAHAI CUTHBERT Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT
|
March 2, 2018 |
|
THARAHAI CUTHBERT Vs. DISTRICT COLLECTOR, KANYAKUMARI AND OTHERS
|
March 26, 2018 |
|
THARAKARAM Vs. STATE OF TAMIL NADU AND OTHERS
|
April 10, 2018 |
|
THARMARAJ Vs. IBRAHIM NADAR
|
July 30, 2018 |
|
THARUJADHULLA Vs. MOHAMMAD IBRAHIM
|
September 12, 2018 |
|
THAUFIQ Vs. STATE REP BY INSPECTOR OF POLICE
|
January 23, 2018 |
|
THAVAMANI Vs. STATE REP BY INSPECTOR OF POLICE, ELUMALAI POLICE STATION
|
July 19, 2018 |
|
THAVASILINGAM Vs. THE INSPECTOR OF POLICE, ARUMUGANERI POLICE STATION, TUTICORIN DISTRICT.
|
April 17, 2018 |
|
THAYAMMAL Vs. GOVERNMENT OF TAMIL NADU
|
June 25, 2018 |
|
THAYAR FOOD PRODUCTS Vs. M SUNDARAM
|
September 17, 2018 |
|
THE AGRICULTURE PRODUCTION COMMISSIONER AND SECRETARY TO GOVERNMENT Vs. L. SARASWATHY
|
June 11, 2018 |
|
THE BHARAT SANCHAR NIGAM LIMITED, TAMIL NADU CIRCLE Vs. M/S. INFOPLUS TECHNOLOGY PRIVATE LIMITED AND ANOTHER
|
June 6, 2018 |
|
THE BOARD OF TRUSTEES OF CHENNAI PORT TRUST Vs. THE STATE LEVEL SCRUTINY COMMITTEE/PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 28, 2018 |
|
THE BRANCH MANAGER, Vs. MARIYAYEE
|
January 18, 2018 |
|
THE BRANCH MANAGER, VIJAYA BANK Vs. M. MEENAKSHI SUNDARAM
|
June 8, 2018 |
|
THE CHAIRMAN AND MANAGING DIRECTOR AND ORS. Vs. THE REGISTRAR AND ORS.
|
January 5, 2018 |
|
THE CHIEF ENGINEER, AGRICULTURAL ENGINEERING DEPARTMENT AND OTHERS Vs. K. ANNADURAI
|
June 8, 2018 |
|
THE COLLECTOR, KANCHEEPURAM DISTRICT, KANCHEEPURAM AND OTHER Vs. P. SOLOMON FRANCIS AND OTHERS
|
January 17, 2018 |
|
THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX LARGE TAXPAYER UNIT Vs. M/S. APEX LABORATORIES AND OTHERS
|
March 19, 2018 |
|
THE COMMISSIONER OF INCOME TAX CHENNAI Vs. VENKATESWARA HOSPITAL
|
January 23, 2018 |
|
THE COMMISSIONER OF INCOME TAX II, COIMBATORE Vs. SHRI LITHIYA SEKAR
|
July 19, 2018 |
|
THE COMMISSIONER OF INCOME TAX SALEM Vs. N. MEENAKSHISUNDARAM
|
April 23, 2018 |
|
THE COMMISSIONER OF WEALTH Vs. M/S. T.N.K. GOVINDRAJU & COMPANY LIMITED
|
April 18, 2018 |
|
THE COMMISSIONER POONAMALEE MUNICIPALITY Vs. M/S. GOLDEN HOMES PRIVATE LIMITED
|
June 13, 2018 |
|
THE COMMISSIONER TAMBARAM MUNICIPALITY TAMBARAM, CHENNAI Vs. K. GEETHA AND ORS.
|
March 26, 2018 |
|
THE DEPUTY COMMISSIONER (CT) IV (FAC) LARGE TAX PAYERS UNIT Vs. M/S.HYUNDAI MOTORS INDIA LTD.
|
March 12, 2018 |
|
THE DEPUTY REGIONAL DIRECTOR THE EMPLOYEES STATE INSURANCE CORPORATION Vs. THE MANAGEMENT OF THE LAKSHMI MILLS COMPANY LTD.
|
November 29, 2018 |
|
THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION, TRICHIRAPALLI. (CRIME NO. 15 OF 1999) Vs. KRISHNAMURTHY
|
February 15, 2018 |
|
THE DIRECTOR OF MEDICAL EDUCATION AND OTHERS Vs. RAMYA AND ANOTHERS
|
January 11, 2018 |
|
THE DIRECTOR OF MUNICIPAL ADMINISTRATION AND ANOTHER Vs. A. SEZHIAN
|
June 8, 2018 |
|
THE DISTRICT COLLECTOR AND OTHERS Vs. A. RAJAMANICKAM AND ANOTHER
|
June 13, 2018 |
|
THE DISTRICT REVENUE OFFICER, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR AND OTHER Vs. JEYA MUTHUMANI W/O. MUTHUMANI
|
February 20, 2018 |
|
THE DISTRICT TREASURY OFFICER, KANYAKUMARI DISTRICT, AT NAGERCOIL AND OTHERS Vs. N. RETNAMMAL AND OTHERS
|
June 18, 2018 |
|
THE DIVISIONAL CONTROLLER KSRTC RAMANAGARA DIVISION Vs. THE REGIONAL TRANSPORT OFFICER AND OTHER
|
June 12, 2018 |
|
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. JAGADEESH @ JAGDEESAN
|
June 6, 2018 |
|
THE EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD, (OPERATION AND MAINTENANCE) Vs. THE PRESIDING OFFICER, LABOUR COURT, CUDDALORE AND ANOTHER
|
June 4, 2018 |
|
THE EXECUTIVE OFFICER, VELLAKOVIL TOWN PANCHAYAT Vs. DURAISAMY
|
March 28, 2018 |
|
THE FOOD CORPORATION OF INDIA WORKERS UNION AND OTHERS Vs. THE UNION OF INDIA AND OTHERS
|
June 27, 2018 |
|
THE GENERAL MANAGER SOUTH AND APPELLATE AUTHORITY Vs. M. THIRUNAVUKARASU
|
November 22, 2018 |
|
THE GENERAL MANAGER, SOUTHERN RAILWAY, PARK TOWN, CHENNAI Vs. T.K. ALIKUTTY, GOVERNMENT CONTRACTOR, THONDI KADAVATHU, ATHAVANAD POST
|
February 16, 2018 |
|
THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. A. STALIN AND OTHERS
|
June 4, 2018 |
|
THE GENERAL MANAGER, TAMIL NADU TRANSPORT CORPORATION LTD. Vs. THILLAI
|
April 3, 2018 |
|
THE GENERAL SECRETARY, MADRAS PORT UNITED LABOUR UNION Vs. CHENNAI PORT TRUST
|
March 1, 2018 |
|
THE GOVERNMENT OF TAMIL NADU Vs. J.CLOTINA MARY AND OTHERS
|
March 19, 2018 |
|
THE GOVERNMENT OF TAMIL NADU AND OTHERS Vs. M/S. B.J. EXPORTS PRIVATE LIMITED AND OTHER
|
February 27, 2018 |
|
THE GOVERNMENT OF TAMIL NADU AND OTHERS Vs. K. SAKTHIVEL AND OTHER
|
March 27, 2018 |
|
THE JUNIOR ENGINEER TAMIL NADU ELECTRICITY BOARD PERIYAKOLAPPALORE THIRUVANNAMALAI DISTRICT Vs. R. RADHAKRISHNAN
|
October 9, 2018 |
|
THE MADRAS GYMKHANA CLUB Vs. THE REVENUE OFFICER, CORPORATION OF CHENNAI
|
July 6, 2018 |
|
THE MANAGEMENT Vs. LABOUR INSPECTOR AUTHORITY UNDER THE TAMIL NADU INDUSTRIAL ESTABLISHMENTS
|
February 2, 2018 |
|
THE MANAGEMENT Vs. T. KULOTHUNGAN & ORS.
|
June 13, 2018 |
|
THE MANAGEMENT DHARMAPURI DISTRICT CENTRAL CO Vs. THE PRESIDING OFFICER LABOUR COURT, SALEM AND OTHER
|
August 24, 2018 |
|
THE MANAGEMENT OF SALEM DISTRICT SARVODAYA SANGH Vs. THE PRESIDING OFFICER, LABOUR COURT & ORS.
|
June 22, 2018 |
|
THE MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. R. RAMASAMY AND ANOTHER
|
February 6, 2018 |
|
THE MANAGEMENT STATE EXPRESS TRANSPORT CORPORATION T.N. LTD. Vs. THE JOINT COMMISSIONER OF LABOUR AND ORS.
|
February 16, 2018 |
|
THE MANAGEMENT, SIVAGANGAI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. THE PRESIDING OFFICER, LABOUR COURT, MADURAI
|
November 15, 2018 |
|
THE MANAGEMENT, THOOTHUKUDI DISTRICT CENTRAL CO Vs. THE APPELLATE AUTHORITY, UNDER PAYMENT OF GRATUITY ACT AND OTHERS
|
February 5, 2018 |
|
THE MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. BAGAVATHI AMMA AND OTHERS
|
June 19, 2018 |
|
THE MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. RAMAYEE AND OTHERS
|
June 6, 2018 |
|
THE MANAGING DIRECTOR Vs. THE PRESIDING OFFICER, HONBLE INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PUDUCHERRY
|
December 5, 2018 |
|
THE MANAGING DIRECTOR, SUPERFIL PRODUCTS LIMITED Vs. THE PRESIDING OFFICER, LABOUR COURT, PUDUCHERRY AND ORS.
|
June 4, 2018 |
|
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. JILAN
|
August 23, 2018 |
|
THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD. Vs. BALACHANDIRAN
|
August 30, 2018 |
|
THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD. Vs. M/S. NEW INDIA ASSURANCE COMPANY LIMITED AND OTHERS
|
June 6, 2018 |
|
THE MEMBER SECRETARY, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD, CHENNAI AND OTHER Vs. MUTHURAMAN
|
February 5, 2018 |
|
THE NATIONAL INSURANCE CO. LTD. Vs. PERIASAMY AND OTHERS
|
August 23, 2018 |
|
THE NATIONAL INSURANCE CO. LTD. Vs. ARUMUGAM AND OTHERS
|
August 23, 2018 |
|
THE NELLIKUPPAM AGRO ENGINEERING SERVICE Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 13, 2018 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. MR. S. VINCENT DAVID AND OTHERS
|
June 13, 2018 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SULOCHANA AND OTHERS
|
July 16, 2018 |
|
THE PRINCIPAL COMMISSIONER AND REVENUE ADMINISTRATION COMMISSIONER EZHILAGAM AND OTHERS Vs. V. GOVINDAMMAL
|
June 12, 2018 |
|
THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT, FORT ST. GEORGE, SECRETARIAT, CHENNAI Vs. K. SANTHAKUMARI
|
January 31, 2018 |
|
THE REALITY RECREATION CLUB Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 7, 2018 |
|
THE REVENUE DIVISIONAL OFFICER TIRUVANNAMALAI Vs. SUBRAMANI AND OTHERS
|
April 26, 2018 |
|
THE RURAL POLLACHI CLUB Vs. THE SUPERINTENDENT OF POLICE (RURAL)
|
June 19, 2018 |
|
THE SECRETARY HAMEEDIA JAMIA PALLIVASAL NO. 1, ARCOT ROAD, SALIGRAMAM, CHENNAI Vs. THE GOVERNMENT OF TAMIL NADU AND OTHERS
|
January 10, 2018 |
|
THE SECRETARY TO GOVERNMENT OF TAMIL NADU, HIGHWAYS DEPARTMENT, SECRETARIAT, CHENNAI Vs. K. CHINNUSAMY AND ORS.
|
January 29, 2018 |
|
THE SECRETARY, MAIPPARAI HIGH SCHOOL, MAIPPARAI POST Vs. THE STATE OF TAMIL NADU
|
June 27, 2018 |
|
THE SECRETARY, STATE OF TAMIL NADU Vs. THE SECRETARY, RAJIV GANDHI COLLEGE OF ARTS AND SCIENCE AND ANOTHER
|
July 19, 2018 |
|
THE SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION AND OTHERS Vs. S. MANIMEGALAI AND OTHERS
|
March 27, 2018 |
|
THE SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. Vs. THE JOINT COMMISSIONER OF LABOUR, TRICHY AND OTHERS
|
June 5, 2018 |
|
THE SPECIAL TAHSILDAR Vs. RAVIKUMAR AND ORS.
|
March 19, 2018 |
|
THE SPECIAL TAHSILDAR, OUTER RING ROAD PROJECT, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. DR. FATHIMA JALAL, POWER OF ATTORNEY, DR. IQBAL AHMED
|
March 19, 2018 |
|
THE STATE BANK OF INDIA AND OTHERS Vs. SHANTHI AND OTHERS
|
June 27, 2018 |
|
THE STATE GOVERNMENT Vs. K.A. KANTHASAMY
|
March 13, 2018 |
|
THE STATE GOVERNMENT Vs. THE CORRESPONDENT, INFANT JESUS MIDDLE SCHOOL
|
June 19, 2018 |
|
THE STATE OF TAMIL NADU Vs. TVL.VISWANATHA OIL MILLS, NO. 2
|
March 26, 2018 |
|
THE STATE OF TAMIL NADU Vs. DR. K. VELUSAMY
|
February 27, 2018 |
|
THE STATE OF TAMIL NADU Vs. TVL. AVTAR SINGH AND CO. (P) LTD.
|
March 28, 2018 |
|
THE STATE OF TAMIL NADU Vs. TVL.A.V.M.ENGINEERING WORKS
|
March 28, 2018 |
|
THE STATE OF TAMIL NADU Vs. TVL.MANGAL MARBLES
|
March 28, 2018 |
|
THE STATE OF TAMIL NADU AND OTHERS Vs. SHANTHI RAGHAVAN AND OTHER
|
February 27, 2018 |
|
THE STATE OF TAMIL NADU AND OTHERS Vs. A. KUMAR AND OTHERS
|
February 27, 2018 |
|
THE STATE OF TAMIL NADU AND OTHERS Vs. T. THANGAVEL AND OTHER
|
February 27, 2018 |
|
THE STATE OF TAMIL NADU AND OTHERS Vs. K. PUNNIYAKOTTI
|
February 20, 2018 |
|
THE STATE OF TAMILNADU Vs. S. MUTHIAH
|
February 19, 2018 |
|
THE SUPERINTENDING ENGINEER, CHENGALPET ELECTRICITY SYSTEM AND OTHERS Vs. S.K.M. BALARAM MUDALIYAR
|
July 24, 2018 |
|
THE TAMIL NADU CHEMISTS AND DRUGGISTS ASSOCIATION Vs. THE UNION OF INDIA
|
December 17, 2018 |
|
THE TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. M/S. P.K. NATARAJAN AND CO. AND OTHERS
|
August 24, 2018 |
|
THE TOWN PANCHAYATH REP. THROUGH ITS EXECUTIVE OFFICER Vs. V. SUBBIAH AND OTHERS
|
July 11, 2018 |
|
THE UNION OF INDIA OWNING SOUTH CENTRAL RAILWAY Vs. A. JAYASREE AND ORS.
|
January 17, 2018 |
|
THE VILLAGE PANCHAYAT PRESIDENT Vs. THE ASSISTANT COMMISSIONER OF LABOUR
|
February 6, 2018 |
|
THEELIP JOSE Vs. STATE REP BY INSPECTOR OF POLICE
|
October 23, 2018 |
|
THEN TAMILSELVI Vs. TAMILVANAN AND OTHERS
|
January 2, 2018 |
|
THENAMMAIACHI Vs. KANAGU
|
October 16, 2018 |
|
THENAYAMMAL Vs. RAMU @ PONNUKASU
|
January 29, 2018 |
|
THENMOZHI Vs. THE GOVERNMENT OF TAMIL NADU
|
June 12, 2018 |
|
THENNINDHIYA OTTURNAR PAYIRCHI PALLI URIMAIYALARGAL KOOTTAMAIPPU Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TRANSPORT DEPARTMENT FORT ST GEORGE CHENNAI
|
June 25, 2018 |
|
THEVARKULA (T.K.) AGAMUDAIYAR ELEMENTARY SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION, DIRECTORATE OF ELEMENTARY EDUCATION, COLLEGE ROAD, CHENNAI AND OTHERS
|
February 1, 2018 |
|
THIAGARAJAR COLLEGE OF PRECEPTORS, REP BY ITS PRESIDENT-COLLEGE COMMITTEE Vs. REGISTRAR, TAMIL NADU TEACHERS EDUCATION UNIVERSITY, GANGAIAMMAN KOIL STREET
|
July 18, 2018 |
|
THIAGU @ THIAGARAJAN Vs. INSPECTOR OF POLICE
|
July 16, 2018 |
|
THILAGARANI AND OTHERS Vs. THE STATE BANK OF INDIA UDAGAMANDALAM BRANCH COMMISSIONER ROAD UDHAGAMANDALAM
|
January 23, 2018 |
|
THILAGARATHINAM MATCH WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 11, 2018 |
|
THILAKAVATHY AND OTHERS Vs. THE GOVERNMENT OF TAMIL NADU AND OTHERS
|
February 12, 2018 |
|
THIMMA V SARADHA AMMAL (DIED) Vs. M N KUMARESHBABU
|
September 5, 2018 |
|
THIRAVIYAM Vs. SIVA @ SIVAKUMAR
|
June 25, 2018 |
|
THIRAVIYAM Vs. INSPECTOR OF POLICE, ALANGANALLUR POLICE STATION
|
April 9, 2018 |
|
THIRU I JONES Vs. COMMISSIONER OF POLICE
|
June 21, 2018 |
|
THIRU SALEEM @ MOHAMED SALEEM Vs. SECRETARY
|
March 26, 2018 |
|
THIRU. JOHAN NAYAK Vs. STATE AND OTHERS
|
August 1, 2018 |
|
THIRU. STEPHANRAJ Vs. THE SECRETARY TO GOVERNMENT
|
January 2, 2018 |
|
THIRU.GOVINDASAMY Vs. G.P. BASKARAN, VICE
|
July 26, 2018 |
|
THIRUCHIRAPPALLI CITY CO Vs. APPELLATE AUTHORITY (GRATUITY)
|
March 7, 2018 |
|
THIRUGNANASAMBANDAM Vs. KANNAN
|
September 26, 2018 |
|
THIRUMAL Vs. YESURAJ
|
June 29, 2018 |
|
THIRUMALAISAMY Vs. STATE OF REP BY INSPECTOR OF POLICE
|
April 18, 2018 |
|
THIRUMARAN Vs. VEERAIYAN
|
March 22, 2018 |
|
THIRUMURTHY S/O. AVANASHI GOUNDER Vs. INSPECTOR OF POLICE
|
January 30, 2018 |
|
THIRUMURUGAN Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
July 4, 2018 |
|
THIRUMURUGAN Vs. STATE
|
March 9, 2018 |
|
THIRUNAVUKKARASU Vs. C CHRISTOPHER
|
July 2, 2018 |
|
THIRUNAVUKKARASU Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
July 13, 2018 |
|
THIRUNAVUKKARASU PILLAI Vs. VARADARAJA PILLAI
|
January 17, 2018 |
|
THIRUPADHI Vs. R BASKARAN
|
October 9, 2018 |
|
THIRUPATHI GAS SERVICE Vs. UNION OF INDIA
|
March 13, 2018 |
|
THIRUPATHY Vs. STATE REPRESENTED BY PUDHUCHATRAM POLICE STATION
|
August 20, 2018 |
|
THIRUPATTUR MAGILAMPOO MANAMAGIL CLUB Vs. DISTRICT COLLECTOR, VELLORE AND OTHERS
|
March 23, 2018 |
|
THIRUPATUR NAGARA OPPANGHATHARARGAL NALA SANGAM Vs. ASSISTANT COMMISSIONER
|
July 20, 2018 |
|
THIRUSELVAM Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE NATIONAL INVESTIGATION AGENCY HYDERABAD (CAMP AT PUDUCHERRY)
|
June 20, 2018 |
|
THIRUVAVADUTHURAI ADHEENAM Vs. THE COMMISSIONER, LAND REVENUE AND OTHERS
|
June 26, 2018 |
|
THIRUVENGADAM Vs. PONNU PANDIAN
|
July 28, 2018 |
|
THIYAGA. MOHAN Vs. COMMISSIONER
|
April 5, 2018 |
|
THIYAGARAJAN Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
October 12, 2018 |
|
THOMAS @ THOMAS PANDIAN Vs. STATE
|
June 20, 2018 |
|
THOOTHUKUDI MAVATTA MAKKAL NARPANI EYAKKAM Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT
|
September 27, 2018 |
|
THOOTHUKUDI VADADHISAI HINDU NADAR MAHAMAI Vs. INSPECTOR GENERAL OF REGISTRATION
|
October 29, 2018 |
|
THOTTIYA THAMBIDI Vs. MADHU @ MADHAN
|
June 4, 2018 |
|
THROWPATHIAMMAN KOIL, NANGAVALLI REP BY ITS HERIDITARY TRUSTEES Vs. EXECUTIVE OFFICER, NANGAVALLI TOWN PANCHAYAT, NANGAVALLI POST
|
July 6, 2018 |
|
THULASIAMMAL Vs. AMSAMMAL
|
January 25, 2018 |
|
THULASIDAS Vs. STATE REP BY INSPECTOR OF POLICE
|
March 21, 2018 |
|
THULASIMANI Vs. STATE
|
July 27, 2018 |
|
THULASINGAM Vs. RANI
|
September 11, 2018 |
|
THULASIRAM Vs. STATE BY
|
August 25, 2018 |
|
TIDEL PARK LIMITED Vs. ARKAY ENERGY (RAMESWARM) LIMITED
|
February 26, 2018 |
|
TILLESHWARI Vs. STATE OF TAMIL NADU AND OTHERS
|
January 17, 2018 |
|
TIRUCHIRAPPALLI THANJAVUR DIOCESE Vs. SUDALAYANDI
|
March 13, 2018 |
|
TIRUPUR SRI SENTHIL COTTON MILLS LIMITED Vs. UCO BANK AND ORS.
|
June 21, 2018 |
|
TIRUPUR TEXTILES (P) LTD. AND OTHER Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND OTHERS
|
April 27, 2018 |
|
TIRUVANNAMALAI DISTRICT CONSUMER CO-OPERATIVE WHOLESALE STORES LTD Vs. AUTHORITY UNDER PAYMENT OF GRATUITY ACT/ASSISTANT COMMISSIONER OF LABOUR
|
August 2, 2018 |
|
TITANIUM EQUIPMENT & ANODE MANUFACTURING COMPANY LTD Vs. STATE OF TAMI NADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT
|
June 22, 2018 |
|
TJSV STEEL FABRICATION AND GALVANISING (INDIA) LTD Vs. ASSISTANT COMMISSIONER (CT) UDUMALPET NORTH CIRCLE, UDUMALPET
|
April 5, 2018 |
|
TMT A KAMALA Vs. JOINT DIRECTOR OF HEALTH & RURAL HEALTH SERVICES, TIRUPUR
|
July 23, 2018 |
|
TMT J REVATHI Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
January 3, 2018 |
|
TMT P MOHANA Vs. STATE BY INSPECTOR OF POLICE
|
April 26, 2018 |
|
TMT R KALYANI Vs. INSPECTOR GENERAL OF REGISTRATION, AND CHIEF REVENUE CONTROLLING OFFICER
|
June 21, 2018 |
|
TMT. A. KANAGALAKSHMI AND OTHERS Vs. V. GURURAJ AND OTHERS
|
April 6, 2018 |
|
TMT. A. SUMATHI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT AND OTHERS
|
February 27, 2018 |
|
TMT. DEEPIKA Vs. COMMISSIONER AND OTHERS
|
March 26, 2018 |
|
TMT. G. AMIRTHAM Vs. THE TAHSILDAR, TALUK OFFICE AND ANOTHER
|
June 7, 2018 |
|
TMT. J. PRINCE MARY Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND OTHERS
|
February 20, 2018 |
|
TMT. JAYAMANI Vs. ASST. DIRECTOR (I/C OF SURVEY) SURVEY AND LAND RECORDS
|
April 23, 2018 |
|
TMT. K. RAGUNA Vs. THE COMMISSIONER, ADI DRAVIDAR WLEFARE DEPARTMENT & ORS.
|
June 12, 2018 |
|
TMT. LOGANAYAKI Vs. COMMISSIONER O/O. THE COMMISSIONER OF POLICE AND OTHERS
|
March 26, 2018 |
|
TMT. M. SENTHAMIL SELVI Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT & ORS.
|
June 25, 2018 |
|
TMT. M.P. JOTHI Vs. STATE OF TAMIL NADU AND OTHERS
|
April 28, 2018 |
|
TMT. MAINAVATHI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
|
February 22, 2018 |
|
TMT. NAZIAKHANUM Vs. STATE OF TAMIL NADU AND OTHERS
|
October 5, 2018 |
|
TMT. NEELA Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (XVI) DEPARTMENT AND ANOTHER
|
March 28, 2018 |
|
TMT. PRIYA Vs. COMMISSIONER OF POLICE
|
February 26, 2018 |
|
TMT. RAMALAKSHMI Vs. THE DISTRICT REVENUE OFFICER AND OTHERS
|
June 7, 2018 |
|
TMT. S. THANGAMANI Vs. K.C. SHANMUGHAM
|
June 13, 2018 |
|
TMT.VIJAYANALINI Vs. SECRETARY TO GOVERNMENT HOME
|
January 24, 2018 |
|
TRACTORS AND FARM EQUIPMENT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 31, 2018 |
|
TRANS FREIGHT SHIPPING SERVICES Vs. N K SHASHIKUMAR
|
September 12, 2018 |
|
TRANSPORT AND PORT WORKERS UNION Vs. CHAIRMAN
|
December 3, 2018 |
|
TRANSPORT COMMISSIONER, CHEPAUK AND OTHERS Vs. R. SEKAR AND OTHERS
|
February 1, 2018 |
|
TRANSPORT COMMISSIONER, CHEPAUK, CHENNAI Vs. D RAJAN
|
June 26, 2018 |
|
TRANSWORLD SHIPPING SERVICES PVT LTD Vs. GOVERNMENT OF INDIA, REP BY JOINT SECRETARY, MINISTRY OF FINANCE
|
February 21, 2018 |
|
TRENDZ PAPER & STATIONERS (INDIA) PVT LTD Vs. KONARK INTERNATIONAL
|
August 27, 2018 |
|
TRISTAR CONTAINER SERVICES (ASIA) PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 26, 2018 |
|
TRIVITRON HEALTHCARE PRIVATE LIMITED Vs. JOINT COMMISSIONER (CT) CHENNAI (EAST) DIVISION
|
July 18, 2018 |
|
TRUSTEE, REP BY THIRUMAL Vs. UNION OF INDIA
|
August 20, 2018 |
|
TTV DHINAKARAN Vs. ASSISTANT DIRECTOR
|
January 9, 2018 |
|
TTV DHINAKARAN Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, GOVT OF INDIA
|
June 25, 2018 |
|
TUBE INVESTMENT OF INDIA LTD Vs. UNION OF INDIA
|
February 9, 2018 |
|
TULASIDOSS Vs. KARPAGAM
|
February 21, 2018 |
|
TURBO ENERGY PRIVATE LIMITED Vs. ASSISTANT REGISTRAR, INCOME TAX APPELLATE TRIBUNAL
|
April 6, 2018 |
|
TUSHAR THAKKAR Vs. K RAMDEV
|
July 16, 2018 |
|
TUTICORIN ALKALI CHEMICALS AND FERTILISERS LTD Vs. TAMILNADU ELECTRICTITY BOARD
|
July 3, 2018 |
|
TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LIMITED Vs. REGIONAL EMPLOYEES PROVIDENT FUND COMMISSIONER-1
|
March 9, 2018 |
|
TUTICORIN EDUCATIONAL SOCIETY THROUGH ITS AUTHORISED AUTHORITY Vs. VIRUDHUNAGAR HINDU NADARGAL DHARMA PARIBALANA SABAI
|
August 21, 2018 |
|
TVL A M T R SIVANESA NADAR & CO Vs. STATE TAX OFFICER-3
|
July 27, 2018 |
|
TVL ATHERYA RETAIL PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
January 18, 2018 |
|
TVL DEVI CONSTRUCTIONS Vs. ASSISTANT COMMISSIONER (ST)
|
September 24, 2018 |
|
TVL DEVI CONSTRUCTIONS, REPRESENTED BY ITS PROPRIETOR Vs. ASSISTANT COMMISSIONER (ST), SALEM TOWN (NORTH) CIRCLE
|
July 10, 2018 |
|
TVL EMPEE DISTILLERIES LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES LARGE TAX PAYERS UNIT CHENNAI
|
July 4, 2018 |
|
TVL GEMINI IRON & STEELS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF SALES TAX(CT)(FAC) AND OTHERS
|
June 25, 2018 |
|
TVL HIRA EXIM Vs. COMMERCIAL TAX OFFICER
|
July 13, 2018 |
|
TVL JAIN PROFILES REP BY ITS PROPRIETRIX NISHA HEMAL GOGRI Vs. ASSISTANT COMMISSIONER (CT), CHOOLAI ASSESSMENT CIRCLE
|
March 1, 2018 |
|
TVL KANAGAVALLI MATTU THEEVANAM ANGADI Vs. COMMERCIAL TAX OFFICERTHIRUMANGALAM CIRCLE
|
July 26, 2018 |
|
TVL LAKSHMI TRADERS, REP BY ITS PROPRIETOR Vs. STATE TAX OFFICER (MAIN)
|
October 25, 2018 |
|
TVL MOHAN CHEMICAL INDUSTRIES Vs. ASSISTANT COMMISSIONER (CT)-I(FAC)
|
September 5, 2018 |
|
TVL P E S CHARITABLE TRUST Vs. ASSISTANT COMMISSIONER CUM COMPETENT AUTHORITY
|
July 5, 2018 |
|
TVL PALANI TAMILNADU IRUMBI VANIGAM Vs. ASSISTANT COMMISSIONER (CT)-II(FAC)
|
January 9, 2018 |
|
TVL PROJECT AND EQUIPMENTS Vs. COMMERCIAL TAX OFFICER
|
January 4, 2018 |
|
TVL RAJALAKSHMI MILLS Vs. COMMERCIAL TAX OFFICER- I, C T BUILDINGS, MADURAI ROAD, VIRUDHUNAGAR
|
January 8, 2018 |
|
TVL SAMY STORES Vs. DEPUTY COMMERCIAL TAX OFFICER
|
June 22, 2018 |
|
TVL SARASWATHI AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER, PALLADAM, COIMBATORE DISTRICT
|
February 15, 2018 |
|
TVL SPACE AIR COMFORT INDIA PRIVATE LTD REPRSENTED BY ITS DIRECTOR N MOHAMED JIYAVUDEEN Vs. ADDITIONAL CHIEF SECRETARY COMMISSIONER OF COMMERCIAL TAXES
|
March 15, 2018 |
|
TVL SRI ADAIKALAM KATHAL BOTTLE (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
June 26, 2018 |
|
TVL SRI MEENAKSHI PHARMA Vs. COMMERCIAL TAX OFFICER (CT)
|
June 20, 2018 |
|
TVL SRI SHANMUGA POLYMERS (P) LTD Vs. ASSISTANT COMM ,ASSESSMENT CIRCLE
|
February 21, 2018 |
|
TVL T J ARUMUGAM & CO, REP BY ITS PROPRIETOR T J ARUMUGAM Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
January 3, 2018 |
|
TVL V D R IMPEX, REP BY ITS PARTNER R NARAYANAN Vs. ASSISTANT COMMISSIONER (CT), VELLORE (SOUTH) ASSESSMENT CIRCLE, VELLORE
|
February 5, 2018 |
|
TVL VASANTHAM DEPARTMENTAL AND MEDICAL STORES, REPRESENTED BY ITS MANAGING PARTNER, S NAZIMUDEEN Vs. COMMISSIONER OF COMMERCIAL TAXES
|
June 18, 2018 |
|
TVL. ATHIPARASAKTHI TRADERS 323 Vs. STATE OF TAMIL NADU
|
June 27, 2018 |
|
TVL. GIRI AUTOMOBILES Vs. DEPUTY COMMERCIAL TAX OFFICER
|
March 22, 2018 |
|
TVL. HOTEL PEACOCK Vs. COMMERCIAL TAX OFFICER AND OTHERS
|
January 10, 2018 |
|
TVL. J.M. TYRES Vs. DEPUTY COMMERCIAL TAX OFFICER
|
July 30, 2018 |
|
TVL. KARTHIKAI TEXTILE MILLS Vs. COMMERCIAL TAX OFFICER
|
February 16, 2018 |
|
TVL. KASEEM HARDWARE STORES Vs. ASSISTANT COMMISSIONER (CT)
|
April 5, 2018 |
|
TVL. MURUGESA DAIRY FOODS Vs. THE ASSISTANT COMMISSIONER
|
July 10, 2018 |
|
TVL. POINEER ENGINEERING INDUSTRIES Vs. STATE TAX OFFICER
|
June 14, 2018 |
|
TVL. PTHI & CO. AND ANOTHER Vs. COMMERCIAL TAX OFFICER-I
|
February 22, 2018 |
|
TVL. SINGAPORE PLAZA Vs. DEPUTY COMMERCIAL TAX OFFICER, NILAKOTTAI
|
June 26, 2018 |
|
TVL. SRI GANESH SAW MILL Vs. STATE OF TAMIL NADU & ORS.
|
June 12, 2018 |
|
TVL. SRI KUMARAN HARDWARES Vs. THE STATE OF TAMIL NADU AND ORS.
|
July 18, 2018 |
|
TVL. THE KERALA CARDAMOM PROCESSING AND MARKETING LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
|
July 25, 2018 |
|
TVL. WIN TECHNOLOGIES Vs. STATE OF TAMIL NADU
|
April 5, 2018 |
|
TVL.AISHVARAYAHIA FLAT PROMOTERS Vs. STATE OF TAMIL NADU AND OTHERS
|
January 24, 2018 |
|
TVL.ARAVIND CERAMIC PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER
|
March 22, 2018 |
|
TVL.FAIRDEAL ENTERPRISES Vs. THE COMMERCIAL TAX OFFICER (FAC), WEST VELI STREET CIRCLE, MADURAI
|
July 10, 2018 |
|
TVL.NSR. STEELS (P) LIMITED Vs. COMMERCIAL TAX OFFICER, NAGERCOIL (TOWER JUNCTION), NAGERCOIL
|
June 7, 2018 |
|
TVL.P. NEDUNCHEZHIA PANDIAN Vs. COMMISSIONER OF COMMERCIAL TAXES AND OTHERS
|
June 26, 2018 |
|
TVL.SHANMUGAMARI TIMBERS Vs. COMMERCIAL TAX OFFICER
|
December 20, 2018 |
|
TVL.SRI KAMATCHI & COMPANY Vs. THE ASSISTANT COMMISSIONER
|
March 13, 2018 |
|
TVS AUTOMOBILE SOLUTIONS LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-1 EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 17, 2018 |
|
TVS MOTOR COMPANY LTD Vs. INCOME-TAX OFFICER
|
August 24, 2018 |
|
TVS MOTOR COMPANY LTD. Vs. ASSISTANT COMMR.
|
July 9, 2018 |
|
TVS TRAINING SERVICES LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 20, 2018 |
|
TVS TWG WARRANTY SOLUTIONS LIMITED, REP BY ITS DIRECTOR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 25, 2018 |
|
U CHINNAMARIAPPAN Vs. STATE
|
March 19, 2018 |
|
U GEETHA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPT
|
March 27, 2018 |
|
U IMAYA VARAMBAN Vs. STATE BY INSPECTOR OF POLICE
|
January 23, 2018 |
|
U K THIAGARAJAN Vs. R MANIKANDA KURUP
|
October 9, 2018 |
|
U PARAMASIVAM Vs. P UMARANI
|
September 4, 2018 |
|
U PONNUSAMY CHETTIAR Vs. SUSHEELA
|
August 29, 2018 |
|
U PRABHUKUMAR Vs. DIRECTOR GENERAL OF POLICE
|
January 24, 2018 |
|
U. BANUPRIYA Vs. STATE AND OTHERS
|
March 8, 2018 |
|
U. ELANGOVAN Vs. THE COMMISSIONER
|
February 20, 2018 |
|
U. GANESAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT AND OTHER
|
April 26, 2018 |
|
U. SHANMUGAM Vs. THE TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD.
|
February 14, 2018 |
|
U. SUDHAKAR Vs. THE GENERAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD., NO. 12, THAMBUSAMY ROAD, KILPAUK, CHENNAI AND OTHERS
|
February 14, 2018 |
|
U. SUNDARAMOORTHY Vs. THE SUPERINTENDENT OF POLICE, MADURAI AND OTHERS
|
June 11, 2018 |
|
U.RAMANNA Vs. SAVITHRAMMA
|
January 29, 2018 |
|
UCHIMAHALI Vs. NATARAJAN
|
July 10, 2018 |
|
UDAIYAR @ VIGNESH Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 21, 2018 |
|
UDAVUM KARANGAL [HELPING HAND] CENTRE FOR HUMAN SERVICES Vs. SECRETARY REVENUE AND DISASTER MANAGEMENT AND OTHERS
|
April 26, 2018 |
|
UDHAYA SANKAR Vs. TAMIL NADU STATE INFORMATION COMMISSION
|
April 25, 2018 |
|
UDHAYAKUMAR Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHER
|
April 26, 2018 |
|
UDHAYAKUMAR Vs. STATE BY INSPECTOR OF POLICE, CHENNAI
|
November 2, 2018 |
|
UDHAYAM CONSTRUCTIONS REPRESENTED BY ITS MANAGER Vs. EXECUTIVE OFFICER VELANKANNI TOWN PANCHAYAT
|
February 9, 2018 |
|
UDIYAR Vs. THE ACCOUNTANT GENERAL(A&E) AND ORS.
|
July 17, 2018 |
|
UIKKATTAN Vs. STATE OF TAMIL NADU
|
April 11, 2018 |
|
ULIVEERAN Vs. KALIAPPAN
|
August 7, 2018 |
|
ULTRA TILE PVT LTD Vs. GANESH TILES &
|
March 1, 2018 |
|
UMA MAHESWARI Vs. STATE
|
February 14, 2018 |
|
UMADEVI Vs. VELLAIRAJ
|
August 27, 2018 |
|
UMAMAHESWARI Vs. ARUNKUMAR AND ANOTHER
|
June 5, 2018 |
|
UMAPATHY ODAYAR Vs. LAKSHMIAMMAL (DECEASED)
|
February 14, 2018 |
|
UMARANI Vs. A SENTHIL KUMAR
|
July 27, 2018 |
|
UMASANKARI Vs. P.GANESAN
|
January 29, 2018 |
|
UMASHANKAR Vs. STATE REP BY PUBLIC PROSECUTOR, COIMBATORE
|
April 25, 2018 |
|
UMAYASATHYAMOORTHY Vs. POOMPUHAR SHIPPING CORPORATION LTD. & ORS.
|
February 7, 2018 |
|
UMMUKOLUDAM BEEVI Vs. DISTRICT COLLECTOR
|
September 4, 2018 |
|
UNICARE PHARMA LIMITED NO. 43 Vs. M/S. KOTAK MAHINDRA BANK LTD. AND OTHERS
|
August 9, 2018 |
|
UNIFAC MANAGEMENT SERVICES (INDIA) PRIVATE LTD , REP BY ITS MANAGING DIRECTOR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 23, 2018 |
|
UNION OD INDIA Vs. MUBARAK @ MOHAMMED MUBARAK
|
April 27, 2018 |
|
UNION OF INDIA Vs. M/S. MARIA HOMOEOPATHY MEDICAL COLLEGE & HOSPITAL AND OTHERS
|
June 13, 2018 |
|
UNION OF INDIA Vs. MRS. NARAYANAMMA
|
February 13, 2018 |
|
UNION OF INDIA Vs. TAMILNADU PETRO PRODUCTS LTD
|
August 21, 2018 |
|
UNION OF INDIA Vs. S. NADHIYA AND OTHERS
|
January 4, 2018 |
|
UNION OF INDIA Vs. P. JAYALAKSHMI AND OTHERS
|
February 23, 2018 |
|
UNION OF INDIA Vs. M B SHAJAHAN
|
January 29, 2018 |
|
UNION OF INDIA Vs. S JACOBRAJ
|
October 25, 2018 |
|
UNION OF INDIA Vs. MANAGING DIRECTOR, RAVIKUMAR RESORTS & HOTELS (P) LTD.
|
January 31, 2018 |
|
UNION OF INDIA Vs. VADIVAMMAL @ VADIVU & ORS.
|
January 25, 2018 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 14, 2018 |
|
UNION OF INDIA Vs. KOTHARI PETROCHEMICALS LTD
|
December 6, 2018 |
|
UNION OF INDIA Vs. L SUBRAMANIAN
|
August 6, 2018 |
|
UNION OF INDIA Vs. G VENKATESAN
|
January 5, 2018 |
|
UNION OF INDIA AND ANOTHER Vs. MR. S.P. SENTHIL AND OTHERS
|
January 18, 2018 |
|
UNION OF INDIA AND OTHER Vs. SRI SWARNA & CO. AND OTHER
|
January 3, 2018 |
|
UNION OF INDIA AND OTHERS Vs. S. CHANDRASEKARAN AND OTHERS
|
June 29, 2018 |
|
UNION OF INDIA AND OTHERS Vs. P. SUBRAMANI AND OTHERS
|
August 16, 2018 |
|
UNION OF INDIA AND OTHERS Vs. K P CHANDRADASAN
|
January 5, 2018 |
|
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
|
September 6, 2018 |
|
UNION OF INDIA AND OTHERS Vs. INCOME TAX OFFICER TDS WARD
|
June 14, 2018 |
|
UNION OF INDIA OWNING SOUTHERN RAILWAY REPRESENTED BY ITS GENERAL MANAGER Vs. THIRU AROORAN SUGARS LIMITED REPRESENTED BY ITS EXECUTIVE DIRECTOR G RAJAGOPAL
|
March 28, 2018 |
|
UNION OF INDIA OWNING SOUTHERN RAILWAYS Vs. RATHINAMMAL
|
January 5, 2018 |
|
UNION OF INDIA OWNING SOUTHERN RAILWAYS Vs. C DROWPATHY
|
January 17, 2018 |
|
UNION OF INDIA REP BY GENERAL MANAGER Vs. APPACHI GOUNDER AND SONS
|
September 5, 2018 |
|
UNION OF INDIA REP BY GOVT OF PUDUCHERRY Vs. M VELMURUGAN
|
June 27, 2018 |
|
UNION OF INDIA REP BY ITS ENFORCEMENT OFFICER Vs. VIJAYAKUMAR DAR
|
July 13, 2018 |
|
UNION OF INDIA REP BY UNDER SECRETARY TO GOVERNMENT OF INDIA Vs. K DURAISAMY
|
September 12, 2018 |
|
UNION OF INDIA REP.BY THE GENERAL MAN Vs. THE STATE REP.BY THE INSPECTOR OF POLICE K.K.NAGAR (PS CRIME) TRICHY DISTRICT TIRUCHIRAPALLI DISTRICT & ORS.
|
February 2, 2018 |
|
UNION OF INDIA REPRESENTED BY DIRECTOR OF ENFORCEMENT DIRECTORATE OF ENFORCEMENT Vs. A M S AHAMED MAULANA
|
July 20, 2018 |
|
UNION OF INDIA REPRESENTED BY GENERAL MANAGER Vs. DEVAKI ENGINEERING WORKS
|
July 10, 2018 |
|
UNION OF INDIA, REP BY COMMISSIONER (HRI) GOVT OF UNION TERRITORY OF PONDICHERRY Vs. MANEPALLI KRISHNAMURTHY AND OTHERS
|
June 5, 2018 |
|
UNION OF INDIA, REP BY SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE Vs. P V BALASUBRAMANI
|
August 3, 2018 |
|
UNION OF INDIA, REPRESENTED BY DEPUTY CHIEF ENGINEER/CONSTRUCTION, SOUTHERN RAILWAY, CALICUT Vs. SHREE JAGANNATH CONSTRUCTIONS LIMITED
|
July 12, 2018 |
|
UNION OF INDIA, REPRESENTED BY ITS SECRETARY Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 3, 2018 |
|
UNITED INDIA INS CO LTD Vs. PADMANABHAN
|
August 14, 2018 |
|
UNITED INDIA INSURANCE Vs. P.MAHALAKSHMI
|
January 5, 2018 |
|
UNITED INDIA INSURANCE Vs. VITTAL THEVAR
|
January 22, 2018 |
|
UNITED INDIA INSURANCE Vs. SUMITHRA
|
January 5, 2018 |
|
UNITED INDIA INSURANCE & CO LTD Vs. MARUTHAI
|
September 11, 2018 |
|
UNITED INDIA INSURANCE CO , LTD Vs. N PANDI
|
August 6, 2018 |
|
UNITED INDIA INSURANCE CO ,LTD Vs. T GANESAN
|
April 20, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. T SATHISH KUMAR
|
April 16, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. M RENUKA
|
April 16, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. ANNADURAI
|
April 25, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. P SIVAKAMI @ SHANTHA
|
April 11, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. MAHESWARI
|
March 21, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. G NOOKARAJU
|
March 22, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. R MATHIAH
|
March 22, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. MINOR M ANIL KUMAR
|
March 20, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. C JEGAJOTHI
|
April 4, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. R GRACY
|
June 6, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. S NATARAJAN
|
January 12, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. LALITHA
|
January 9, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. S KARUNANITHI
|
February 16, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. V MOHAN
|
February 16, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. ANNADURAI
|
February 21, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHANTHI
|
June 21, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAMASAMY (DECEASED)
|
August 14, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. PACHAIMMAL
|
August 20, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. S MADHURAJAN
|
August 14, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. T UDAYARAJ
|
August 16, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. S SIVAPERUMAL
|
August 27, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. MUNIVEL
|
July 31, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. A R R NATARAJ
|
July 20, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. K NAGESWARA BABU
|
July 16, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. T GOPALAKRISHNAN
|
July 5, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. PALANIAMMAL
|
July 3, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. VIVEK KARUVALLY
|
July 19, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. BANGARU
|
September 26, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. ZUBEDHA
|
September 12, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. PAVUNRAJ
|
September 11, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. G GNANAGURU
|
September 26, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. DHANABALAN
|
September 28, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. T VIJAYAN
|
September 3, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. L B KUMARAN
|
September 28, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. LYLA
|
July 19, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. S P DHAMODHARAN
|
July 19, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAJAMANI
|
October 8, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. R CHITRA
|
September 6, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. A SEMMALAR
|
November 1, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. B SATHISH KUMAR
|
August 20, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. VIJAYA
|
August 20, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. NAZEER HUSSAIN (DECEASED)
|
July 10, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. C MANGAMMA(DECEASED)
|
July 13, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. N KAMALAMMAL(DIED)
|
July 25, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. LYLA
|
July 18, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. ELLAMMAL
|
July 11, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. NATARAJAN
|
October 24, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. P JAYALAKSHMI
|
September 7, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. RANI
|
April 5, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. REVATHI
|
April 5, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. PAVAYEE
|
June 27, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. M BABY
|
June 13, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. JAYA
|
June 14, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. MARAGATHAM
|
April 23, 2018 |
|
UNITED INDIA INSURANCE CO LTD. Vs. GAJALAKSHMI
|
April 5, 2018 |
|
UNITED INDIA INSURANCE CO LTD. Vs. LASHMI AND OTHERS
|
April 3, 2018 |
|
UNITED INDIA INSURANCE CO LTD. Vs. TMT.SREELEKHA & ORS.
|
February 2, 2018 |
|
UNITED INDIA INSURANCE CO. Vs. MR. SIVAKUMAR AND OTHERS
|
April 10, 2018 |
|
UNITED INDIA INSURANCE CO. LTD Vs. KALAIVANI
|
April 3, 2018 |
|
UNITED INDIA INSURANCE CO. LTD Vs. NACHAMMAL
|
December 6, 2018 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. M. LINGAN & ORS.
|
February 21, 2018 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. PADMAVATHY AND OTHERS
|
April 24, 2018 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. S.PARMESHWARI
|
September 17, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R.DHEENADAYALAN
|
November 26, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SIVAGAMI
|
December 12, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MALARVIZHI
|
July 20, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PANCHALAI
|
August 3, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MARIYAMMAL
|
August 28, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S SENTHIL KUMAR
|
August 21, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. G A SUGANTHAN
|
August 11, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S SUBRAMANIAN
|
January 30, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. V ARUMUGAM
|
June 4, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. A ANTO PETER SAMRAS
|
July 5, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MARIYAPPAN
|
July 12, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K NAGAMANI
|
September 6, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VIJAYAKUMARI
|
September 6, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P SEKHAR
|
August 23, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MURUKANANTHAM
|
September 24, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PALANIAMMAL
|
September 24, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R PANDIARAJAN
|
September 10, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. J ANNAPACKIAM
|
September 18, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PALANISAMY
|
September 18, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K BALASUBRAMANIAN
|
October 4, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VISWANATHAN
|
October 11, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. THIRU NATARAJAN
|
October 24, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K HARI
|
October 30, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED, CUDDALORE Vs. DHANKKODI
|
January 18, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED, REPRESENTED BY ITS BRANCH MANAGER Vs. G MANI
|
April 3, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. PUSHPANMANI
|
February 6, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. JAYANTHI
|
February 16, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. R SULOCHANA (DECEASED)
|
April 11, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. T LAKSHMI
|
April 12, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. BAKEERATHIAMMAL
|
September 26, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. P VASANTHA
|
September 10, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SANTHA
|
September 10, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. S ANOOR SRIDEVI
|
August 27, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. S THANGARAJ
|
September 3, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. P MAHALAKSHMI
|
January 5, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. H SUGANTHI MALA
|
July 6, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. K ANJALAI
|
March 1, 2018 |
|
UNITED INSURANCE CO LTD Vs. CHANDRA MOHAN
|
March 2, 2018 |
|
UNITED LABOUR FEDERATION Vs. GOVERNMENT OF TAMIL NADU
|
September 27, 2018 |
|
UNITED NTC STAFF UNION Vs. UNION OF INDIA AND ORS.
|
November 28, 2018 |
|
UNITED PLANTATION LIMITED Vs. K VASU PROPRIETOR HARIHARAN TIMBER AND FIRE WOOD DEPOT
|
July 13, 2018 |
|
UNIVERSAL SOMPO GENERAL INSURANCE CO LTD Vs. S UMA MAHESWARAN
|
September 26, 2018 |
|
UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED Vs. D VARUDARAJ
|
September 27, 2018 |
|
UNIVERSITY OF MADRAS Vs. S. ALAUDDIN AND OTHERS
|
February 23, 2018 |
|
UNIVERSITY OF MADRAS REP ITS REGISTRAR CHEPAUK, CHENNAI Vs. R THIRUNAVUKARASU
|
March 1, 2018 |
|
UNNAMALAI AMMAL Vs. G KANNAN
|
June 25, 2018 |
|
UNNAMALAI, M R Vs. TAMIL NADU M G R MEDICAL UNIVERSITY
|
September 20, 2018 |
|
UPASANA FINANCE LIMITED Vs. HOTEL SARANYA PRIVATE LIMITED
|
October 10, 2018 |
|
UPASANA FINANCE LIMITED Vs. SIVAKAMI MILLS LTD
|
August 14, 2018 |
|
UPDATER SERVICES PRIVATE LIMITED Vs. REGIONAL ASSISTANT PROVIDENT FUND COMMISSIONER REGIONAL OFFICE
|
July 4, 2018 |
|
UR.KUDIL @ SIVASAKTHI ASHRAMAM Vs. THE DISTRICT CHILD WELFARE COMMITTEE AND OTHERS
|
August 29, 2018 |
|
URUDHAMALAI Vs. EXECUTIVE ENGINEER
|
February 14, 2018 |
|
USHA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
January 31, 2018 |
|
USHA Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD
|
June 28, 2018 |
|
USHA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
February 1, 2018 |
|
USHA DEVI Vs. SUBBULAKSHMI
|
September 19, 2018 |
|
USHA INTERNATIONAL LIMITED, SURYA KIRAN BUILDING Vs. ASSISTANT COMMISSIONER OF CUSTOMS (GROUP 5A)
|
September 18, 2018 |
|
UTCHIMAHALI Vs. P MURUGAN
|
July 20, 2018 |
|
UTSAV HOUSING AND INFRASTRUCTURE (INDIA) PRIVATE LTD Vs. SALES TAX OFFICER
|
August 29, 2018 |
|
V . JEGANATHAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
July 19, 2018 |
|
V . VENKATESAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
November 20, 2018 |
|
V A RAJ Vs. DISTRICT EDUCATIONAL OFFICER
|
March 6, 2018 |
|
V ALAMELU Vs. V RAJAN
|
April 20, 2018 |
|
V ALFRED Vs. SECRETARY, MINISTRY OF TRANSPORT AND HIGHWAYS, GOVERNMENT OF INDIA
|
March 26, 2018 |
|
V AMUTHA Vs. STATE OF TAMIL NADU REP BY ITS HOME SECRETARY
|
August 14, 2018 |
|
V ANANTHA NARAYANAN Vs. GREENPEACE LUXURY HOMES, LLP
|
September 18, 2018 |
|
V ANITTO Vs. NEW INDIA ASSURANCE COMPANY LTD
|
February 12, 2018 |
|
V ANJALAI Vs. M THANGAMARIAPPAN
|
July 11, 2018 |
|
V ANNAPOORNAM Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
January 18, 2018 |
|
V ARIVUDAI NAMBI Vs. V RAMAN REP BY HIS POWER AGENT T R SAHADEVAN
|
April 26, 2018 |
|
V AROUMUGAM A K D Vs. N RANGASAMY
|
January 5, 2018 |
|
V ARULMANI Vs. TYRE CARE REPRESENTED BY ITS MANAGER DURAISAMY
|
August 29, 2018 |
|
V ARUMUGAM Vs. STATE OF TAMIL NADU
|
February 14, 2018 |
|
V ARUMUGAM Vs. STATE BANK OF INDIA, REP BY ITS BRANCH MANAGER
|
March 21, 2018 |
|
V BABU GANESH Vs. K GANESAN
|
March 17, 2018 |
|
V BALACHANDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, DEPARTMENT OF PANCHAYATRAJ
|
April 24, 2018 |
|
V BALAN @ BALASUBRAMANIAM Vs. A D RAMASAMY
|
September 27, 2018 |
|
V BASKAR Vs. N SANKAR
|
January 11, 2018 |
|
V BASKARAN Vs. STATE REP BY INSPECTOR OF POLICE
|
June 4, 2018 |
|
V BOOTHANANTHA PILLAI Vs. KANNANPUTHOOR HINDU VELLALA SAMUDAYA ARULMIGU RAMA
|
August 30, 2018 |
|
V CHANDRABOSE Vs. MEDICAL COUNSEL OF INDIA
|
September 25, 2018 |
|
V CHANDRASEKARAN Vs. GENERAL MANAGER/PERSONNEL, VIJAYA BANK
|
July 20, 2018 |
|
V CHELLAPANDIAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT
|
August 28, 2018 |
|
V CHELLIAH AMBALAM Vs. KARUTHA PITCHAN AMBALAM
|
June 5, 2018 |
|
V CHENDILVEL Vs. DIRECTOR OF SCHOOL EDUCATION
|
September 24, 2018 |
|
V CHEZHIAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
|
April 13, 2018 |
|
V CHINNANAN Vs. DEPUTY COMMISSIONER OF POLICE (CRIMES)
|
January 12, 2018 |
|
V CHITHIRAVELU Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
August 20, 2018 |
|
V CHURCHIL Vs. KASTURI
|
March 1, 2018 |
|
V DASARATHARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
February 6, 2018 |
|
V DEIVASUGA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
February 22, 2018 |
|
V DEVENDRAN Vs. P NAGARAJ
|
October 9, 2018 |
|
V EASWARAN Vs. JOINT DIRECTOR OF COOPERATIVE SOCIETIES
|
April 4, 2018 |
|
V ELUMALAI Vs. M FRANCIS
|
February 12, 2018 |
|
V ESLA Vs. GOVERNMENT OF TAMILNADU
|
March 19, 2018 |
|
V G P HOUSING PRIVATE LIMITED Vs. SPECIAL COMMISSIONER & COMMISSIONER OF LAND REFORMS CHEPAUK
|
January 10, 2018 |
|
V GAJENDAN Vs. MANI
|
February 15, 2018 |
|
V GANDHI Vs. SECRETARY TO GOVERNMENT, TAMIL NADU PUBLIC (POLITICAL PENSION-III) DEPARTMENT
|
January 17, 2018 |
|
V GANESAN Vs. K P ARUMUGAM
|
August 1, 2018 |
|
V GANESAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY
|
April 12, 2018 |
|
V GANESH Vs. STATE BY INSPECTOR OF POLICE
|
February 21, 2018 |
|
V GEETHA Vs. SUPERINTENDING ENGINEER
|
January 22, 2018 |
|
V GNANAMURTHY Vs. STATE
|
August 1, 2018 |
|
V GNANAVEL Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
June 6, 2018 |
|
V GOPAL Vs. M DEVARAJAN
|
August 11, 2018 |
|
V GOPALAN Vs. R NARAYANAN
|
January 12, 2018 |
|
V GOWTHAM Vs. ASSISTANT DIVISIONAL ENGINEER (C & M)
|
March 1, 2018 |
|
V GOWTHAMAN Vs. STATE, REP BY ITS INSPECTOR OF POLICE ST THOMAS MOUNT POLICE STATION CHENNAI
|
July 11, 2018 |
|
V GOWTHAMAN Vs. STATE REP BY ITS INSPECTOR OF POLICE
|
December 17, 2018 |
|
V GUNASEKARAN Vs. PRINCIPAL CONSERVATOR OF FORESTS
|
March 14, 2018 |
|
V GUNASEKARAN Vs. B CHAKRAVARTHI
|
July 18, 2018 |
|
V HARINATH Vs. VICE CHANCELLOR PONDICHERRY UNIVERSITY
|
July 17, 2018 |
|
V INDIRANI Vs. P R BALAKRISHNAN
|
August 13, 2018 |
|
V J DHANAPAL Vs. UNION BANK OF INDIA
|
January 17, 2018 |
|
V J MALINI Vs. P MANOHARAN
|
August 11, 2018 |
|
V JAYALAKSHMI Vs. STATE REPRESENTED BY
|
January 5, 2018 |
|
V JAYANTHI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, SECRETARIAT, CHENNAI
|
April 16, 2018 |
|
V JAYARAMAN Vs. DISTRICT EDUCATION OFFICER
|
August 20, 2018 |
|
V JAYAVARTHANAN Vs. MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
April 24, 2018 |
|
V JEGANNATHA CHETTIAR Vs. KASTHURI AMMAL
|
January 12, 2018 |
|
V JEYANANTHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME (PRISON-I) DEPARTMENT
|
July 31, 2018 |
|
V JOTHEESWARI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION, REP BY ITS GENERAL MANAGER
|
August 16, 2018 |
|
V JOTHI VENKATESH Vs. DIVISIONAL MANAGER, IBP COMPANY LIMITED
|
March 19, 2018 |
|
V K DHANASEKAR Vs. VASANTHA
|
March 16, 2018 |
|
V K JAYARATHINAM Vs. V VALARMATHI
|
August 29, 2018 |
|
V K JOHN Vs. APPU JOHN
|
January 2, 2018 |
|
V K PANDIAN Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY (IN-CHARGE), DEPARTMENT OF TOURISM
|
June 14, 2018 |
|
V K RATHNA DEVI Vs. RAMAYAL
|
March 27, 2018 |
|
V K VENKATACHALAM Vs. DISTRICT COLLECTOR, ERODE DISTRICT
|
January 29, 2018 |
|
V KALANIDHI Vs. STATE OF TAMIL NADU
|
July 26, 2018 |
|
V KALPANA Vs. BRANCH MANAGER
|
December 12, 2018 |
|
V KALPANA Vs. P SENTHIL KUMAR
|
January 30, 2018 |
|
V KALYANI Vs. ADITYA BIRLA MONEY LIMITED
|
November 1, 2018 |
|
V KANNAN Vs. STATE OF TAMIL NADU
|
June 4, 2018 |
|
V KANNAN Vs. DISTRICT EDUCATIONAL OFFICER
|
April 25, 2018 |
|
V KANNAN Vs. UNION OF INDIA AND ORS
|
March 5, 2018 |
|
V KANNIAPPAN S/O VARDHA GOUNDER Vs. A KANNIAPPAN S/O APPU GOUNDER
|
January 31, 2018 |
|
V KARNA W/O VIMAL Vs. STATE OF TAMIL NADU
|
August 7, 2018 |
|
V KARTHIYAYINI NACHIYAR Vs. B ALTHAF
|
August 27, 2018 |
|
V KATHIRESAN Vs. LAKSHMANAN
|
July 31, 2018 |
|
V KHANDAMMAL Vs. C TAMIL SELVAN
|
August 6, 2018 |
|
V KRISHNA IYER Vs. C RAMAN NAIR
|
July 6, 2018 |
|
V KRISHNAMURTHY Vs. CHIEF EXECUTIVE OFFICER, OFFICE OF CANTONMENT BOARD
|
August 10, 2018 |
|
V KRISHNAN Vs. C VIMALA
|
March 2, 2018 |
|
V KRISHNAVENI Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE
|
March 21, 2018 |
|
V LALITHA THIYAGARAJAN Vs. THILAKAVATHY
|
June 25, 2018 |
|
V M KOTHANDARAMAN Vs. S DEIVANAI AND ORS
|
August 24, 2018 |
|
V MAHALINGAM Vs. PRINCIPAL DISTRICT JUDGE
|
January 24, 2018 |
|
V MAHENDRAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
|
October 29, 2018 |
|
V MALAICHAMY Vs. INSPECTOR OF POLICE
|
March 20, 2018 |
|
V MALLIGA Vs. VIMALA
|
June 6, 2018 |
|
V MANIVANNAN Vs. T R METHA
|
June 5, 2018 |
|
V MANIVANNAN Vs. STATE OF TAMIL NADU
|
February 14, 2018 |
|
V MANJULA Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD
|
July 19, 2018 |
|
V MANOHARAN Vs. STATE OF TAMIL NADU
|
March 21, 2018 |
|
V MOHAN Vs. STATE REP BY, INSPECTOR OF POLICE
|
March 19, 2018 |
|
V MOHANRAJ Vs. SECRETARY TO GOVERNMENT
|
September 4, 2018 |
|
V MUNIYAN Vs. PERIYAPPU @ VIJAYAVEL
|
April 13, 2018 |
|
V MURUGAN Vs. STATE REP BY ITS PRINCIPAL SECRETARY
|
April 12, 2018 |
|
V MURUGESAN Vs. STATE OF TAMIL NADU
|
March 15, 2018 |
|
V MUTHU VEERA SURILI AMMAL Vs. SOMASUNDARAM
|
June 22, 2018 |
|
V MUTHUKUMARAN Vs. STATE OF TAMIL NADU, REP BY CHIEF SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT
|
July 18, 2018 |
|
V MUTHUMANIKKAM Vs. SIBY BOSEWALL
|
June 18, 2018 |
|
V N GIRISHKUMAR Vs. HEMAMALINI
|
October 10, 2018 |
|
V NANDA GOPAL Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, RURAL DEVELOPMENT DEPARTMENT
|
June 29, 2018 |
|
V P BALASUBRAMANI Vs. C KRISHNAKUMAR
|
October 30, 2018 |
|
V P JAYAKUMAR Vs. PRINCIPAL SECRETARY AND COMMISSIONER
|
September 27, 2018 |
|
V P PERIYASAMY Vs. STATE
|
March 16, 2018 |
|
V P R ILAMPARUTHI Vs. PUBLIC PROSECUTOR, TIRUNELVELI
|
June 18, 2018 |
|
V P RAJENDRAN Vs. T SREEDHAR
|
January 17, 2018 |
|
V P SREEDHARAN Vs. APPELLATE AUTHORITY (P G ACT)
|
February 20, 2018 |
|
V P SREEDHARAN Vs. APPELLATE AUTHORITY
|
September 10, 2018 |
|
V PANKAJAM Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
|
June 6, 2018 |
|
V PANNEER SELVAM Vs. STATE
|
February 15, 2018 |
|
V PARAMASIVAM Vs. SECOND ADDITIONAL LABOUR COURT
|
January 11, 2018 |
|
V PARASURAMAN Vs. V ARIYAPUTHRI
|
March 19, 2018 |
|
V PARVATHY W/O S BALAKRISHNAN Vs. CHIEF GENERAL MANAGER, INDIAN OIL CORPORATION LTD
|
February 26, 2018 |
|
V PRADEEP KUMAR Vs. CHAIRMAN TANGEDCO, CHENNAI AND OTHERS
|
March 14, 2018 |
|
V PRAKASH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 11, 2018 |
|
V R GLOBAL ENERGY PVT LTD Vs. INCOME TAX OFFICER
|
August 6, 2018 |
|
V R M GOKULAKRISHNAN Vs. ARUMUGAM
|
March 6, 2018 |
|
V R MUKUNTHAN Vs. D SAMPATHKUMAR
|
July 3, 2018 |
|
V R PONNI Vs. S NAVEEN RAJ
|
September 18, 2018 |
|
V R VIJAYA RANGAN Vs. STATE REP BY ITS PRINCIPAL SECRETARY, FINANCE(CMPC) DEPARTMENT
|
April 12, 2018 |
|
V R VINAITHEERTHAN Vs. INSPECTOR OF POLICE, SPE/CBI/ACB/CHENNAI
|
April 25, 2018 |
|
V RAGHUKUMAR Vs. K VIJAYALAKSHMI
|
February 6, 2018 |
|
V RAGUL KANNAN Vs. PRINCIPAL DISTRICT JUDGE
|
September 27, 2018 |
|
V RAJASEKARAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY SCHOOL EDUCATION DEPARTMENT
|
August 20, 2018 |
|
V RAJASEKARAN S/O D VELAYUTHAM Vs. DISTRICT COLLECTOR, OFFICE OF DISTRICT COLLECTOR, THIRUVALLUR DISTRICT, THIRUVALLUR
|
April 11, 2018 |
|
V RAJENDRAN Vs. MARIAPPAN
|
August 9, 2018 |
|
V RAJENDRAN (DIED) Vs. K CHINNA PILLAI
|
September 11, 2018 |
|
V RAJKUMAR Vs. DISTRICT COLLECTOR THENI DISTRICT
|
April 12, 2018 |
|
V RAJKUMAR (DIED) Vs. R V GURUSAMY NAIDU
|
March 12, 2018 |
|
V RAJU Vs. UNION OF INDIA REPRESENTED BY SECRETARY MINISTRY OF DEFENCE
|
September 6, 2018 |
|
V RAMALINGAM Vs. B BAGHIYAM
|
February 9, 2018 |
|
V RAMALINGAM Vs. M SHENBAGAVALLI
|
July 19, 2018 |
|
V RAMANATHAN Vs. DISTRICT COLLECTOR
|
October 1, 2018 |
|
V RAMANI Vs. ESABELLA SAMUVEL
|
July 3, 2018 |
|
V RAMASAMY Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE
|
February 21, 2018 |
|
V RAMASAMY GOUNDER Vs. K VARUDARAJAN
|
July 6, 2018 |
|
V RANGANATHAN Vs. STATE REB BY INSPECTOR OF POLICE
|
September 25, 2018 |
|
V RANGASAMY NAIDU EDUCATIONAL TRUST, REP BY ITS MANAGING TRUSTEE, S R K PRASAD Vs. CAMBRIDGE INSTITUTE OF TECHNOLOGY, REP BY ITS CORRESPONDENT / DIRECTOR /PRINCIPAL
|
March 20, 2018 |
|
V RAVI Vs. SAKUNTHALA AMMAL
|
September 24, 2018 |
|
V S CHINNASAMY Vs. DISTRICT COLLECTOR ERODE DISTRICT
|
September 11, 2018 |
|
V S G LUNGI COMPANY Vs. JAYAM TEXTILES
|
September 5, 2018 |
|
V S GADIGACHALLAM Vs. A NAGARAJ
|
October 11, 2018 |
|
V S RANGASAMY Vs. S N SUBRAMANIAN
|
January 3, 2018 |
|
V S S ANTHONICHAMY Vs. KARUPPIAH (DIED)
|
September 3, 2018 |
|
V S SANKAR Vs. R ELANGO
|
June 5, 2018 |
|
V S SUBEEKSHA Vs. DENTAL COUNCIL OF INDIA
|
July 17, 2018 |
|
V S SUBEEKSHA Vs. DENTAL COUNCIL OF INDIA
|
October 5, 2018 |
|
V S SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
|
April 5, 2018 |
|
V S SUNDARA RAMAN Vs. V VAISHNAVI
|
September 10, 2018 |
|
V S T SERVICE STATION PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
|
May 3, 2018 |
|
V SANTHI Vs. K KUMAR
|
September 26, 2018 |
|
V SARASWATHY Vs. N JAHANGIR
|
June 20, 2018 |
|
V SEETHALAKSHMI Vs. R DHARMARAJ
|
March 27, 2018 |
|
V SELVALAKSHMI Vs. STATE OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SCHOOL EDUCATION
|
July 6, 2018 |
|
V SELVARADJOU Vs. SECRETARY TO GOVERNMENT LOCAL ADMINISTRATION DEPARTMENT CHIEF SECRETARIAT
|
July 25, 2018 |
|
V SELVARAJ Vs. PALANIVEL
|
February 22, 2018 |
|
V SELVARAJ Vs. SUPERINTENDENT OF POLICE
|
March 13, 2018 |
|
V SENTHAMARAIKANNAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE, SALEM RANGE
|
July 18, 2018 |
|
V SENTHIL KUMAR Vs. DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT
|
February 5, 2018 |
|
V SENTHILBALAJI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 19, 2018 |
|
V SENTHILKUMAR Vs. SUPERINTENDENT OF POLICE
|
July 30, 2018 |
|
V SETHURAMAN Vs. MARAGATHAM
|
April 28, 2018 |
|
V SHAHUL HAMEED Vs. S SYED ABBAS
|
July 10, 2018 |
|
V SIVASHANKARAN Vs. STATE OF TAMIL NADU
|
February 14, 2018 |
|
V SOUNDARARAJAN, Vs. ASSISTANT REGISTERING AUTHORITY,
|
April 28, 2018 |
|
V SRINIVASAN Vs. THIRUMATHI MUTHAMMAL TRANSPORT
|
February 12, 2018 |
|
V SUBRAMANIAN Vs. STATE OF TAMIL NADU
|
February 2, 2018 |
|
V SUBRAMANIAN Vs. RAVIKUMAR
|
February 27, 2018 |
|
V SUBRAMANIAN Vs. SECRETARY, DEPARTMENT OF TAMIL DEVELOPMENT
|
March 8, 2018 |
|
V SUKUMAR Vs. DEPUTY SECRETARY TO GOVERNMENT
|
October 12, 2018 |
|
V SUNDARAM Vs. ARULMIGHU SUNDARAVARADARAJA PERUMAL DEVASTHANAM
|
July 26, 2018 |
|
V SURESH KUMAR Vs. COMMISSIONER OF SUGAR
|
April 4, 2018 |
|
V SUSEELA Vs. STATE OF TAMILNADU
|
August 13, 2018 |
|
V SWAMINATHAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, SCHOOL EDUCATION DEPARTMENT, FORT ST GEORGE, CHENNAI
|
April 13, 2018 |
|
V T V SHARMA Vs. SUB INSPECTOR OF POLICE, MAMALLAPURAM POLICE STATION
|
May 18, 2018 |
|
V THIRUMOORTHI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
August 20, 2018 |
|
V THIRUNAVUKKARASU Vs. STATE OF TAMIL NADU
|
July 16, 2018 |
|
V THIRUPATHY Vs. SUPERINTENDENT OF POLICE
|
April 28, 2018 |
|
V UDAYAKUMAR Vs. STATE REP BY INSPECTOR OF POLICE
|
February 12, 2018 |
|
V UDHAYA SANKAR Vs. S KUMAR
|
April 16, 2018 |
|
V UMAMAHESWARI Vs. STATE REP BY INSPECTOR OF POLICE
|
January 11, 2018 |
|
V USHA Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT
|
October 5, 2018 |
|
V V V & SONS EDIBLE OILS LIMITED Vs. PITAMBARI PRODUCTS PRIVATE LIMITED
|
October 26, 2018 |
|
V V V & SONS EDIBLE OILS LIMITED Vs. S G R (777) FOODS PVT LTD AND ORS
|
February 13, 2018 |
|
V VADIVELAN Vs. DIRECTOR OF AGRICULTURE, DEPARTMENT OF AGRICULTURE
|
February 12, 2018 |
|
V VASANTHAKUMAR Vs. CHIEF SECRETARY, GOVERNMENT OF UNION TERRITORY OF PUDUCHERRY
|
August 13, 2018 |
|
V VASANTHAKUMAR, ADVOCATE Vs. CHIEF SECRETARY, GOVT OF TAMIL NADU
|
April 28, 2018 |
|
V VEERAIAH Vs. V RAMAN
|
August 3, 2018 |
|
V VENKATA SIVA KUMAR Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA
|
February 20, 2018 |
|
V VENKATARAMAN Vs. MANAGING DIRECTOR, GEORGE TOWN CO-OPERATIVE BANK
|
January 4, 2018 |
|
V VIJAY KUMAR Vs. V CHITRA
|
July 30, 2018 |
|
V VIJAYAKANTH Vs. N VEERARAGHAVAN
|
July 17, 2018 |
|
V VIJAYALAKSHMI Vs. D ANNALAKSHMI
|
September 20, 2018 |
|
V VIJAYAMAREESWARI Vs. STATE OF TAMIL NADU
|
March 15, 2018 |
|
V VIJAYAN Vs. A/M VAIKUNDAPERUMAL TEMPLE
|
September 26, 2018 |
|
V VIJAYANDRAN Vs. SUPERINTENDENT OF POLICE, NAGAPATTINAM DISTRICT
|
July 4, 2018 |
|
V VINAYAGAM Vs. M VELU
|
January 29, 2018 |
|
V VINODRAJ Vs. CONTROLLER OF EXAMS, ANNA UNIVERSITY, SARDAR PATEL ROAD, OLD HIGHWAYS BUILDING
|
July 27, 2018 |
|
V. AJIKUMAR @ AJITH KUMAR Vs. STATE
|
June 21, 2018 |
|
V. ALAGARSAMI Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
August 2, 2018 |
|
V. ALAGARSAMY Vs. INSPECTOR OF POLICE, BODI POLICE STATION
|
April 4, 2018 |
|
V. AMALORPAVARANI Vs. A. GNANASEKAR AND OTHERS
|
June 6, 2018 |
|
V. AMUDHA Vs. E. BALU AND ANOTHER
|
July 12, 2018 |
|
V. BASKARAN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU (EDUCATION) ST. GEORGE FORT
|
February 7, 2018 |
|
V. BHUVANESWARI Vs. CHAIRMAN AND DIRECTOR, TEACHERS RECRUITMENT BOARD AND OTHERS
|
July 30, 2018 |
|
V. BOOVARAGHAMOORTHY Vs. DISTRICT REVENUE OFFICER
|
July 16, 2018 |
|
V. CHANDRASEKAR Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT AND OTHERS
|
July 6, 2018 |
|
V. CHITRA Vs. S. RAJESWARI AND OTHERS
|
February 6, 2018 |
|
V. DATCHAYINI AND OTHERS Vs. DISTRICT COLLECTOR, THIRUVALLUR DISTRICT AND OTHERS
|
June 5, 2018 |
|
V. DEVADOSS Vs. STATE AND OTHER
|
June 22, 2018 |
|
V. DHANARAJ Vs. THE NATIONAL TRUST HOUSING FINANCE LTD.
|
June 5, 2018 |
|
V. DHINESH Vs. BRINDHA
|
March 26, 2018 |
|
V. DINESH AND OTHERS Vs. THE MANAGING DIRECTOR, HEAD OFFICE, THE TAMIL NADU STATE MARKETING CORPORATION AND OTHERS
|
July 3, 2018 |
|
V. DURAIPANDI Vs. SUPERINTENDENT OF POLICE AND OTHER
|
July 31, 2018 |
|
V. DURAIRAJ Vs. THE REVENUE DIVISIONAL OFFICER AND OTHERS
|
July 16, 2018 |
|
V. EASWARAMURTHY Vs. N. GOPALAN & ORS.
|
January 25, 2018 |
|
V. ELANGOVAN Vs. STATE OF TAMIL NADU AND OTHERS
|
January 10, 2018 |
|
V. ESAKKIAMMAL Vs. S. KRISHNA RAMANUJAM
|
January 3, 2018 |
|
V. GAJARAJAN AND OTHERS Vs. COMMISSIONER, CORPORATION OF CHENNAI AND OTHERS
|
September 10, 2018 |
|
V. GANESAN Vs. INSPECTOR OF POLICE E2 PEELAMEDU POLICE STATION COIMBATORE AND ANOTHER
|
February 6, 2018 |
|
V. GIRIJA Vs. STATE OF TAMIL NADU AND OTHER
|
July 9, 2018 |
|
V. GUNAPANDIAN Vs. VIJAY KRISHNAKUMAR AND OTHERS
|
June 8, 2018 |
|
V. JAGATHRATCHAGAN AND OTHERS Vs. THE STATE OF TAMIL NADU
|
June 25, 2018 |
|
V. JEGANNATHAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
March 14, 2018 |
|
V. JEYAKODI Vs. THE DISTRICT COLLECTOR
|
January 3, 2018 |
|
V. JEYARAMAN Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
July 25, 2018 |
|
V. JOTHIMANI Vs. DISTRICT COLLECTOR AND ANR.
|
February 23, 2018 |
|
V. KALAIARASI AND ANOTHER Vs. THE GOVERNMENT OF TAMIL NADU
|
June 4, 2018 |
|
V. KANNADASAN Vs. THE DIRECTOR OF MATRICULATION SCHOOLS, CHENNAI AND OTHERS
|
June 7, 2018 |
|
V. KANNIAPPAN Vs. DISTRICT COLLECTOR/CHAIRMAN DISTRICT RURAL DEVELOPMENT AGENCY VILLUPURAM, VILLUPURAM DISTRICT
|
January 17, 2018 |
|
V. KARTHICK ALIAS SURESHKUMAR Vs. STATE AND OTHERS
|
July 16, 2018 |
|
V. KARUNAKARAN AND OTHERS Vs. DISTRICT COLLECTOR
|
February 20, 2018 |
|
V. KARUNANIDHI Vs. THE DEPUTY DIRECTOR OF FIRE AND RESCUE SERVICES & ORS.
|
June 29, 2018 |
|
V. KARUPPAIAH Vs. STATE REP BY THE INSPECTOR OF POLICE
|
August 28, 2018 |
|
V. KASILINGAM Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND OTHER
|
April 26, 2018 |
|
V. KAVITHA Vs. MANAGING DIRECTOR/ PRINCIPAL SECRETARY AND OTHERS
|
February 22, 2018 |
|
V. KRISHNAN Vs. STATE
|
February 26, 2018 |
|
V. KRISHNAVENI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
February 9, 2018 |
|
V. KUMARAVEL Vs. DIRECTOR GENERAL OF POLICE
|
March 28, 2018 |
|
V. LOGANATHAN Vs. STATE
|
June 27, 2018 |
|
V. MAHENDRAN Vs. SECRETARY TO GOVERNMENT
|
January 11, 2018 |
|
V. MALLIGA Vs. VIMALA
|
June 6, 2018 |
|
V. MANIVANNAN Vs. T.R. METHA AND ANOTHER
|
June 5, 2018 |
|
V. MANOHARAN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU, TOURISM, CULTURE AND RELIGIOUS ENDOWMENTS DEPARTMENT AND OTHERS
|
April 17, 2018 |
|
V. MARIMUTHU Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE AND OTHERS
|
March 26, 2018 |
|
V. MATHIVANAN Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
|
August 9, 2018 |
|
V. MEENAMBAL AND OTHERS Vs. DEPUTY SECRETARY
|
June 26, 2018 |
|
V. MOTTAYAN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU (EDUCATION) ST. GEORGE FORT
|
February 7, 2018 |
|
V. MUKESH KUMAR AND OTHERS Vs. ANNA UNIVERSITY AND OTHERS
|
April 26, 2018 |
|
V. MUNIYASAMY Vs. THE SUPERINTENDENT OF POLICE, PUDUKOTTAI AND OTHERS
|
July 23, 2018 |
|
V. MUNUSWAMY NAIDU Vs. DEPUTY REGISTRAR (TIRUTTANI) OFFICE OF CO
|
January 10, 2018 |
|
V. MURUGAN Vs. STATE OF TAMIL NADU AND OTHERS
|
March 8, 2018 |
|
V. MURUGAN Vs. STATE OF TAMIL NADU AND OTHERS
|
February 9, 2018 |
|
V. MURUGESAN Vs. THE CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION, TANGEDCO AND OTHERS
|
June 4, 2018 |
|
V. MUTHAPPA Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI AND OTHERS
|
June 8, 2018 |
|
V. MUTHUPALANI Vs. COMMISSIONER, EDAPADI MUNICIPALITY
|
March 26, 2018 |
|
V. MUTHUSAMY Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT TIRUNELVELI AND ANOTHER
|
April 26, 2018 |
|
V. NAGAJOTHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
April 3, 2018 |
|
V. NALLASENAPATHY Vs. REGISTRAR GENERAL AND OTHERS
|
February 26, 2018 |
|
V. NARASIMHAN Vs. JOINT COMMISSIONER, HR & CE DEPARTMENT & ORS.
|
January 4, 2018 |
|
V. NATARAJAN Vs. PARAKKATHULLAH, INSPECTOR OF POLICE (L&O) AND OTHERS
|
August 31, 2018 |
|
V. PALANIAPPAN Vs. DISTRICT COLLECTOR, NAMAKKAL DISTRICT AND OTHERS
|
August 21, 2018 |
|
V. PARAMASIVAM Vs. II ADDITIONAL LABOUR COURT
|
December 20, 2018 |
|
V. PECHI Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
January 31, 2018 |
|
V. PITCHAI Vs. STATE
|
January 2, 2018 |
|
V. PONNUSAMY AND OTHERS Vs. P. PAVUL NADAR
|
June 21, 2018 |
|
V. PONPANDIAN Vs. SUPERINTENDENT OF POLICE
|
April 24, 2018 |
|
V. PRAKASH Vs. JOINT DIRECTOR OF INDUSTRIAL SAFETY AND HEALTH AND OTHERS
|
June 5, 2018 |
|
V. PREMKUMAR AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
June 5, 2018 |
|
V. RAGHURAM Vs. DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE AND OTHERS
|
April 4, 2018 |
|
V. RAJ Vs. SUPERINTENDENT OF POLICE AND OTHER
|
April 25, 2018 |
|
V. RAJAN Vs. M/S. SHRI RAM CITY UNION FINANCE LIMITED AND OTHERS
|
July 6, 2018 |
|
V. RAJASEKAR Vs. DISTRICT COLLECTOR COLLECTORATE AND OTHERS
|
April 16, 2018 |
|
V. RAJENDRAN Vs. SPECIAL OFFICER/BLOCK DEVELOPMENT OFFICER
|
April 19, 2018 |
|
V. RAJKUMAR Vs. UNION OF INDIA AND OTHERS
|
August 23, 2018 |
|
V. RAJU Vs. ARBITRATOR(DISTRICT COLLECTOR), (UNDER THE NATIONAL HIGHWAYS ACT) AND OTHERS
|
April 12, 2018 |
|
V. RAMACHANDRAN Vs. THE PRINCIPAL SECRETARY GOVERNMENT OF TAMIL NADU SCHOOL EDUCATION DEPARTMENT & ORS.
|
June 18, 2018 |
|
V. RAMAKRISHNAN Vs. UNION OF INDIA
|
July 11, 2018 |
|
V. RAMAMOORTHY Vs. T.N. SHANKARAN
|
August 13, 2018 |
|
V. RAMESH AND OTHERS Vs. THE PRIVATE SECRETARY, TO HIS EXCELLENCY PRESIDENT OF INDIA, PRESIDENTIAL SECRETARIAT, RASHTRAPATHY BHAVAN, NEW DELHI
|
January 24, 2018 |
|
V. RAVICHANDRAN Vs. SUPERINTENDENT OF POLICE
|
April 25, 2018 |
|
V. REITHINABAI Vs. UNION OF INDIA AND OTHERS
|
July 19, 2018 |
|
V. RENUKA DEVI Vs. INDIAN OIL CORPORATION LTD.
|
July 20, 2018 |
|
V. SANKARAN Vs. PRESIDING OFFICER
|
June 4, 2018 |
|
V. SARAVANAN Vs. THE COMMISSIONER, TAMIL NADU STATE INFORMATION COMMISSION, NO.2, THIYAGARAJAR ROAD, TEYNAMPET, CHENNAI
|
January 23, 2018 |
|
V. SATHISH Vs. STATE, REPRESENTED BY THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI AND OTHERS
|
April 3, 2018 |
|
V. SELVARAJ Vs. VARIAKANNU THEVAR (DECEASED) AND ORS.
|
February 22, 2018 |
|
V. SIVAPPA REDDY Vs. COMMISSIONER
|
December 10, 2018 |
|
V. SRIDHAR Vs. THE AUTHORIZED OFFICER INDIAN BANK
|
January 23, 2018 |
|
V. SRILASHI AND OTHERS Vs. S. VADIVUDAI SUNDARI AND OTHERS
|
June 25, 2018 |
|
V. SUBRAMANIAN Vs. UNION OF INDIA AND OTHERS
|
February 28, 2018 |
|
V. SUBRAMANIAYM Vs. RAMESH
|
September 10, 2018 |
|
V. SWAMINATHAN Vs. THE SUPERINTENDING ENGINEER
|
February 9, 2018 |
|
V. TAMILRAJAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
July 27, 2018 |
|
V. THANGAMANI Vs. DISTRICT COLLECTOR, ERODE DISTRICT AND OTHER
|
February 23, 2018 |
|
V. THIRUPATHI Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
July 13, 2018 |
|
V. VARATHARAJAN AND OTHERS Vs. SECRETARY TO GOVERNMENT, FOOD AND CONSUMER PROTECTION DEPARTMENT AND OTHERS
|
March 14, 2018 |
|
V. VASANTHAKUMAR Vs. UNION OF INDIA
|
August 6, 2018 |
|
V. VEERAN Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT AND OTHER
|
April 23, 2018 |
|
V. VELSAMY Vs. THE SUPERINTENDENT OF POLICE, VIRUDHUNAGAR AND OTHERS
|
June 26, 2018 |
|
V. VELUCHAMY Vs. SRI SOORAVALI SUBBAIER TRUST AND OTHERS
|
July 18, 2018 |
|
V. VIGNESWARAN AND ORS. Vs. THE STATE OF TAMILNADU AND ORS.
|
June 8, 2018 |
|
V. YUVARAJ Vs. S. POORNIMA
|
March 6, 2018 |
|
V. VIJAYARAGHAVAN Vs. STATE OF TAMIL NADU
|
September 19, 2018 |
|
V.A.VEERAMANI Vs. THE SECRETARY TO GOVERNMENT
|
January 29, 2018 |
|
V.ARIVUKUDI Vs. GOVERNMENT OF TAMIL NADU
|
November 15, 2018 |
|
V.B.R. MENON Vs. THE SECRETARY TO GOVERNMENT OF PUDUCHERRY
|
February 12, 2018 |
|
V.C. GNANASEKARAN Vs. S. MANUGANDHI @ RAJESWARI
|
January 25, 2018 |
|
V.CHITRAVELU Vs. P.G. SANKARANARAYANAN AND OTHERS
|
August 29, 2018 |
|
V.DHANABAL Vs. DEPUTY TRANSPORT COMMISSIONER, TRICHY REGION AND OTHER
|
September 24, 2018 |
|
V.DURAI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
December 31, 2018 |
|
V.G. MAHALINGAM Vs. STATE OF TAMIL NADU
|
July 20, 2018 |
|
V.G. RAMASAMY Vs. V.G. SREENIVASAN
|
December 5, 2018 |
|
V.J. PARTHASARATHY (DIED)AND OTHERS Vs. R.N. SUNDARARAJAN
|
June 13, 2018 |
|
V.JAGANATHAN Vs. UNION OF INDIA
|
November 30, 2018 |
|
V.JAYAVARTHANAN Vs. MEMBER SECRETARY, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD & ORS.
|
April 24, 2018 |
|
V.K.C. SEKAR Vs. S. KUMARASAMY
|
July 27, 2018 |
|
V.K.GURUSAMY Vs. THE STATE
|
March 20, 2018 |
|
V.K.R. AKKAYASAMY Vs. THE RECOVERY OFFICER DEBT RECOVERY TRIBUNAL AND ORS.
|
April 3, 2018 |
|
V.KASINATHAN Vs. COMMISSIONER OF EXCISE
|
January 4, 2018 |
|
V.M. KUPPA GOUNDER Vs. JANAKI
|
August 11, 2018 |
|
V.M. THULASINGAM Vs. UNION OF INDIA
|
January 24, 2018 |
|
V.MADHAVAN Vs. V.VARADHA KRISHNA IYENGAR
|
November 26, 2018 |
|
V.MUTHUSAMY Vs. THE JOINT COMMISSIONER
|
February 12, 2018 |
|
V.N. ASHOK KUMAR Vs. THE AUTHORISED OFFICER TATA CAPITAL HOUSING FINANCE LIMITED AND OTHERS
|
June 18, 2018 |
|
V.NARAYANAN Vs. DISTRICT COLLECTOR
|
November 27, 2018 |
|
V.NATARAJAN Vs. K.GANAPATHY
|
December 3, 2018 |
|
V.NIXON THAMBIRAJ Vs. ARULANTHAM AND OTHERS
|
August 29, 2018 |
|
V.P. BALAJI Vs. R.B. SUBHASHINI
|
March 28, 2018 |
|
V.P. RAJESHKANNAN Vs. CHIEF ENGINEER (PERSONNEL) AND OTHERS
|
June 26, 2018 |
|
V.PALANISAMY Vs. RAJAMANI AND OTHERS
|
March 19, 2018 |
|
V.PALANIVEL Vs. STATE BY INSPECTOR OF POLICE
|
January 23, 2018 |
|
V.R. RAMACHANDRAN Vs. DISTRICT COLLECTOR, MADURAI AND OTHERS
|
February 5, 2018 |
|
V.R.NATESAN Vs. SUNDARAMMAL
|
March 12, 2018 |
|
V.S. PONNUSAMY Vs. THE COLLECTOR COLLECTORATE ERODE AND OTHERS
|
June 14, 2018 |
|
V.SELVARAJ Vs. DISTRICT COLLECTOR
|
October 15, 2018 |
|
V.SWATHI Vs. G.DIVAKAR
|
March 20, 2018 |
|
V.VELAN Vs. S.RASUMANI
|
March 19, 2018 |
|
V.VELMURUGAN Vs. INSPECTOR OF POLICE
|
April 6, 2018 |
|
VADAKKU KODAI MELALAGIYAN CHANNEL LAND HOLDERS ASSOCIATION Vs. DISTRICT COLLECTOR
|
October 8, 2018 |
|
VADAMALAI GOUNDER Vs. MURUGESAN
|
January 2, 2018 |
|
VADIVEL Vs. REVENUE DIVISIONAL OFFICER, KALLAKURUCHI, VILLUPURAM DISTRICT
|
April 28, 2018 |
|
VADIVEL & ORS. Vs. INSPECTOR OF POLICE & ORS.
|
June 6, 2018 |
|
VAHANA ARUN @ ARUN @ ARUN PRAKASH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 6, 2018 |
|
VAIDEKI Vs. STATE OF TAMIL NADU AND OTHERS
|
January 18, 2018 |
|
VAIKO Vs. STATE OF TAMILNADU
|
November 26, 2018 |
|
VAITHILINGAM Vs. JUNIOR ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
April 18, 2018 |
|
VAIYAPURI @ PAVADAISAMY Vs. MALLIKA
|
March 20, 2018 |
|
VALARMATHI Vs. PALANISAMY
|
April 19, 2018 |
|
VALARMATHI Vs. RANGASAMY
|
October 23, 2018 |
|
VALARMATHI AND OTHERS Vs. VENKATACHALAM AND OTHERS
|
April 2, 2018 |
|
VALARMATHI W/O SUNDARAM Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY
|
October 11, 2018 |
|
VALIKANDAPURAM GOVERNMENT HIGH SCHOOL Vs. A. CHELLAMUTHU AND OTHERS
|
April 4, 2018 |
|
VALLAL SEETHAKADHI NAGAR Vs. SYED AHMED AND ANOTHER
|
February 5, 2018 |
|
VALLI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO THE GOVERNMENT
|
February 15, 2018 |
|
VALLI Vs. KANDASAMY
|
February 26, 2018 |
|
VALLIAMMAI Vs. GOVERNMENT OF TAMILNADU AND OTHERS
|
March 5, 2018 |
|
VALLIAMMAI Vs. CHAKRAPANI
|
June 22, 2018 |
|
VALLIAMMAL Vs. SAKUNTHALA
|
August 10, 2018 |
|
VALLIAMMAL Vs. THIRUVENKIDAM (DIED)
|
August 2, 2018 |
|
VALSALAM NADAR Vs. MARY KANAGAM
|
October 3, 2018 |
|
VALUE ADDED CORPORATE SERVICES (P) LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
June 26, 2018 |
|
VAN OORD ACZ BV Vs. CHIEF COMMISSIONER OF INCOME TAX-I
|
January 3, 2018 |
|
VANARAJ Vs. SUPERINTENDENT OF POLICE & ORS.
|
April 2, 2018 |
|
VANATHU CHINNAPPAN Vs. SIVAKOZHUDU
|
February 7, 2018 |
|
VANDIMALAYAN @ PERIYAVANDI Vs. STATE OF TAMIL NADU AND OTHERS
|
January 23, 2018 |
|
VANGALAGAYE Vs. THE PRINCIPAL SECRETARY TO THE GOVERNMENT AND OTHERS
|
June 29, 2018 |
|
VANITHA Vs. DISTRICT COLLECTOR/INSPECTOR OF PANCHAYATS, NILGIRIS DISTRICT, UTHANKAMANDALAM
|
October 4, 2018 |
|
VANITHA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ANOTHER
|
February 2, 2018 |
|
VANIYAMBADI NAGARA OPPANTHADHARARGAL NALA SANGAM Vs. ASSISTANT COMMISSIONER EMPLOYEES PROVIDENT FUND
|
July 18, 2018 |
|
VANNAKILI Vs. BANGARU @ BANGARUSAMY
|
April 16, 2018 |
|
VARAAKI Vs. GOVERNMENT OF TAMIL NADU
|
January 8, 2018 |
|
VARAAKI Vs. STATE REP BY COMMISSIONER OF POLICE
|
January 5, 2018 |
|
VARAAKI Vs. STATE REP BY SECRETARY MINISTRY OF LAW
|
October 8, 2018 |
|
VARADHAN Vs. STATE
|
March 23, 2018 |
|
VARADHARAJAN Vs. DISTRICT COLLECTOR, DISTRICT COLLECTORS OFFICE, NAMAKKAL
|
July 6, 2018 |
|
VARADHARAJAN @ CHINNARAJAN Vs. P V NARASIMHA RAO
|
March 8, 2018 |
|
VARALAKSHMI Vs. UNION OF INDIAMINISTRY OF DEFENCE REP BY ITS COMMANDANT
|
June 8, 2018 |
|
VARGESH Vs. THE SUPERINTENDANT OF POLICE, KANYAKUMARI DISTRICT, KANYAKUMARI
|
January 18, 2018 |
|
VARSHA MENON Vs. R. KARTHIKEYAN AND OTHERS
|
June 27, 2018 |
|
VARUN KUMAR Vs. STATE REP BY INSPECTOR OF POLICE
|
June 26, 2018 |
|
VASAN HEALTH CARE PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 28, 2018 |
|
VASAN MEDICAL CENTRE INDIA PVT LTD Vs. THE AUTHORISED OFFICER CANARA BANK NO.524 ANNA SALAI TEYNAMPET
|
February 2, 2018 |
|
VASAN PUBLICATIONS(P)LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER (C & R) EMPLOYEES PROVIDENT FUND ORGANISATION
|
June 11, 2018 |
|
VASANTH Vs. STATE
|
July 20, 2018 |
|
VASANTH Vs. STATE
|
February 14, 2018 |
|
VASANTHA Vs. STATE REP BY INSPECTOR OF POLICE
|
August 3, 2018 |
|
VASANTHA Vs. P BALARAMAN
|
August 28, 2018 |
|
VASANTHA Vs. SEKAR
|
February 1, 2018 |
|
VASANTHA Vs. KASTHURI
|
December 17, 2018 |
|
VASANTHA & ORS. Vs. STATE OF TAMIL NADU & ORS.
|
April 2, 2018 |
|
VASANTHAKUMAR VENGADESSANE Vs. BAR COUNCIL OF INDIA REPRESENTED BY ITS SECRETARY ROSE AVENUE
|
March 27, 2018 |
|
VASANTHAKUMARI Vs. ROBIN SUNDARA PRABHU
|
July 13, 2018 |
|
VASANTHI Vs. STATE OF TAMIL NADU
|
August 28, 2018 |
|
VASANTHI AND OTHER Vs. ANNAMALAI
|
February 2, 2018 |
|
VASTA BIO Vs. ASSISTANT COMMISSIONER OF CUSTOMS, CHENNAI
|
January 19, 2018 |
|
VASU Vs. STATE
|
August 21, 2018 |
|
VASU THAMIZHARASAN Vs. SECRETARY, SCHOOL EDUCATION DEPARTMENT
|
September 28, 2018 |
|
VASUDEVA RAJA Vs. RAHAMATH BIVI
|
February 23, 2018 |
|
VASUDEVA REDDIAR (DECEASED) Vs. MALARVIZHI
|
September 25, 2018 |
|
VASUKI Vs. STATE OF TAMILNADU & ORS.
|
January 22, 2018 |
|
VAZHUTHANAPPILLIL CHACKO BENNY Vs. THE UNION OF INDIA AND ORS.
|
June 26, 2018 |
|
VEDA CORPORATE ADVISORS PVT , LTD Vs. VEDA INVESTMENT MANAGERS PVT LTD
|
July 26, 2018 |
|
VEDANT VENKATESH Vs. SRINIDHI RAJAGOPAL
|
April 25, 2018 |
|
VEDANTA LTD Vs. ROOPA G PAI
|
March 15, 2018 |
|
VEDAVALLI Vs. V N SWAMINATHAN (DECEASED)
|
October 23, 2018 |
|
VEDHANARAYANAN Vs. RADHAKRISHNAN
|
June 26, 2018 |
|
VEDIAPPAN Vs. PADMANABAN
|
February 7, 2018 |
|
VEDIYAMMAL Vs. STATE OF TAMIL NADU
|
May 8, 2018 |
|
VEDPAL BOORA Vs. COMMANDANT
|
January 18, 2018 |
|
VEERA @ VEERAPAN Vs. STATE
|
October 22, 2018 |
|
VEERA ESWARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 23, 2018 |
|
VEERAIYA Vs. BASKARAN
|
November 29, 2018 |
|
VEERAKUMAR S/O VADIVEL Vs. STATE
|
July 27, 2018 |
|
VEERAMANI Vs. STATE OF TAMIL NADU AND OTHERS
|
April 3, 2018 |
|
VEERAMANI Vs. SUPERINTENDENT OF POLICE & ANR.
|
April 6, 2018 |
|
VEERAMANI Vs. RAJARAM
|
September 5, 2018 |
|
VEERAMANI AND OTHERS Vs. KALYANI AND OTHERS
|
February 7, 2018 |
|
VEERAMMAL Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
|
February 20, 2018 |
|
VEERAMMAL Vs. P K DURAISWAMY
|
July 16, 2018 |
|
VEERAMUTHU AND OTHERS Vs. DISTRICT COLLECTOR AND OTHER
|
June 22, 2018 |
|
VEERANAN Vs. STATE REP BY ITS INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION, THENI, THENI DISTRICT
|
July 10, 2018 |
|
VEERANASAMY Vs. ARUMUGAM
|
September 25, 2018 |
|
VEERAPAHTIRAN Vs. STATE OF TAMIL NADU
|
January 8, 2018 |
|
VEERAPANDI Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 28, 2018 |
|
VEERAPANDIAN @ HARIDAS Vs. KOTHANDARAMA GOUNDER (DECEASED) AND OTHERS
|
February 5, 2018 |
|
VEERAPANDIYAN Vs. SUPERINTENDENT OF POLICE, THANJAVUR DISTRICT AND OTHER
|
April 25, 2018 |
|
VEERAPANDIYAN S/O SINIVASAN Vs. STATE OF TAMIL NADU
|
August 28, 2018 |
|
VEERAPPA GOUNDER (DECEASED) Vs. NACHIMUTHU
|
June 28, 2018 |
|
VEERAPPAN Vs. SURULIYANDAVAR AND OTHERS
|
July 11, 2018 |
|
VEERARAGHAVA CHETTIAR Vs. POWNKASI
|
June 18, 2018 |
|
VEERARAGHAVAN Vs. AUTHORISED OFFICER INDIAN OVERSEAS BANK ASHOK NAGAR BRANCH
|
February 6, 2018 |
|
VEERASAMY Vs. RUKMANI
|
July 10, 2018 |
|
VEERASAMY Vs. JAYATHILAGAN
|
September 14, 2018 |
|
VEERASEGARAN Vs. M/S. SIVASAKTHIVEL CHITS
|
March 13, 2018 |
|
VEERASEKARAM Vs. STATE BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, VIRUDHUNAGAR DISTRICT
|
July 11, 2018 |
|
VEERASEKARAN Vs. STATE
|
July 27, 2018 |
|
VEERATHAL Vs. ARAYEE
|
July 19, 2018 |
|
VEERAYEE Vs. VAZHA ANGALAMMAN TEMPLE, REP BY ITS MANAGING TRUSTEE, L ARUMUGAM
|
June 4, 2018 |
|
VEERUSAMY @ VEERUTHEVAR Vs. ARUNACHALAM (DIED)
|
September 4, 2018 |
|
VELA SMELTERS (P) LTD Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION
|
August 1, 2018 |
|
VELACHERY RAILWAY ROAD SIRU VYABARIGAL NALA SANGAM Vs. THE CHAIRMAN, HAWKING ZONE IMPLEMENTATION COMMITTEE AND OTHERS
|
March 20, 2018 |
|
VELAMMAL Vs. STATE OF TAMIL NADU AND OTHERS
|
April 4, 2018 |
|
VELAMMAL (DECEASED) AND OTHERS Vs. INDIABULLS HOUSING FINANCE LIMITED AND OTHERS
|
August 23, 2018 |
|
VELAYUTHAM Vs. STATE
|
March 5, 2018 |
|
VELLADATHAN S/O. DEVAPITCHAI, TEMPORARY ASSISTANT Vs. UTI INFASTRUCTURE TECHNOLOGY & SERVICES LTD.
|
January 31, 2018 |
|
VELLAI Vs. A J GURUSWAMY
|
April 18, 2018 |
|
VELLAI @ KARTHICK Vs. STATE BY INSPECTOR OF POLICE (L & O) ARUMBAKKAM POLICE STATION
|
June 28, 2018 |
|
VELLAIAMMAL AND OTHERS Vs. ANNAMALAI AND OTHERS
|
February 6, 2018 |
|
VELLAIPOONAI @ VIGNESH Vs. STATE, REP BY ITS DEPUTY SUPERINTENDENT OF POLICE SILAIMAN POLICE STATION
|
January 12, 2018 |
|
VELLALA EDUCATIONAL TRUST Vs. DISTRICT COLLECTOR, KANYAKUMARI AND ORS
|
March 13, 2018 |
|
VELLIKANNAN (DECEASED) Vs. KUPPAMMAL
|
September 19, 2018 |
|
VELLORE DISTRICT CENTRAL COOPERATIVE BANK Vs. M GURUNATHAN
|
June 14, 2018 |
|
VELMURUGAN Vs. P & C CONSTRUCTION (P) LTD
|
June 19, 2018 |
|
VELMURUGAN Vs. JAYARAMAN
|
April 25, 2018 |
|
VELMURUGAN Vs. STATE REP BY INSPECTOR OF POLICE
|
March 14, 2018 |
|
VELMURUGAN Vs. STATE OF TAMIL NADU AND OTHERS
|
March 6, 2018 |
|
VELSAMY Vs. JOTHI VAYOLA RANI
|
June 5, 2018 |
|
VELU Vs. P MURUGAN
|
July 5, 2018 |
|
VELU Vs. SECRETARY TO THE GOVERNMENT AND OTHER
|
July 9, 2018 |
|
VELUSAMY Vs. DISTRICT REVENUE OFFICER, COIMBATORE DISTRICT
|
July 20, 2018 |
|
VELUSAMY Vs. STATE REP BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, PAPANASAM
|
February 7, 2018 |
|
VELUSAMY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
August 9, 2018 |
|
VELUTHAI Vs. E.K.K.SHAIDDU MOHAMMED (DIED)
|
December 21, 2018 |
|
VEMBU Vs. STATE OF TAMIL NADU AND OTHERS
|
March 7, 2018 |
|
VEMBU Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT AND OTHERS
|
April 28, 2018 |
|
VEMBURAJ ALIAS THENDRALADIAN Vs. T PARAMASIVAM
|
June 29, 2018 |
|
VENI Vs. MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD
|
October 22, 2018 |
|
VENITHA Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
April 9, 2018 |
|
VENKADACHALAPATHY Vs. STATE REP BY INSPECTOR OF POLICE
|
September 7, 2018 |
|
VENKAT RAGHAVAN Vs. SUDARSAN DAIRY FARM REP BY ITS PARTNER MYLSAMY
|
June 11, 2018 |
|
VENKATACHALAM @ SAKTHI Vs. STATE REP BY INSPECTOR OF POLICE
|
July 6, 2018 |
|
VENKATACHALAM AND OTHERS Vs. RAMASAMY
|
March 26, 2018 |
|
VENKATANAICKER TRUST REP BY ITS MANAGER E V K S ELANGOVAN Vs. V CHANDRASEKARAN
|
February 2, 2018 |
|
VENKATARAMAN Vs. CHINNASAMY
|
February 21, 2018 |
|
VENKATASAMY (DIED) AND ANR. Vs. DEVARAJ AND ANR.
|
February 23, 2018 |
|
VENKATASUBBU Vs. C. RAJENDRAN PRASAD AND ORS.
|
June 6, 2018 |
|
VENKATEASHWARAN Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT AND OTHERS
|
March 8, 2018 |
|
VENKATESAN Vs. STATE
|
June 19, 2018 |
|
VENKATESAN Vs. KALAISELVI
|
January 9, 2018 |
|
VENKATESAN AND OTHERS Vs. STATE
|
February 20, 2018 |
|
VENKATESAN THYAGARAJAN Vs. JAI HARI DALMIA
|
February 27, 2018 |
|
VENKATESH Vs. STATE REP BY INSPECTOR OF POLICE
|
August 29, 2018 |
|
VENKATESH Vs. STATE REP BY, DEPUTY SUPERINTENDENT OF POLICE
|
October 23, 2018 |
|
VENKATESHWARA HATCHERIES PRIVATE LIMITED Vs. STATE
|
September 28, 2018 |
|
VENKATESWARA INSTITUTE OF INFORMATION TECHNOLOGY AND MANAGEMENT, REP BY ITS CHAIRMAN, COMMANDER K VELU (RETD) Vs. REGISTRAR, CENTRE FOR AFFILIATION OF INSTITUTIONS, ANNA UNIVERSITY
|
June 28, 2018 |
|
VENKATESWARA MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. CONVENER, CENTRALIZED ADMISSION COMMITTEE (CENTAC)
|
June 27, 2018 |
|
VENKATESWARA MIDDLE SCHOOL Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
|
October 5, 2018 |
|
VENKATRAJ Vs. SHAHINA BEGUM
|
October 12, 2018 |
|
VENNILA Vs. STATE OF TAMIL NADU AND OTHERS
|
January 17, 2018 |
|
VENNILA Vs. STATE OF TAMIL NADU,
|
March 6, 2018 |
|
VENNILA CLOTHING COMPANY Vs. ARRS SILKS, A PARTNERSHIP FIRM
|
February 22, 2018 |
|
VENNILA CLOTHING COMPANY Vs. ARRS SILKS
|
October 11, 2018 |
|
VENNILA FERDINAND Vs. STATE OF TAMIL NADU AND OTHERS
|
February 5, 2018 |
|
VENUGOPAL Vs. GOPAL KONAR
|
July 2, 2018 |
|
VENUGOPAL (DIED) Vs. R JAYARAMAN
|
April 26, 2018 |
|
VETRI DANIEL Vs. DISTRICT COLLECTOR, TIRUPPUR COLLECTORATE, TIRUPPUR DISTRICT
|
March 7, 2018 |
|
VETRISELVI Vs. ARULANDANDAM
|
August 21, 2018 |
|
VETRISELVI AND OTHERS Vs. KALIAMMAL AND OTHERS
|
June 11, 2018 |
|
VETRIVELCHOLAN Vs. P K MOHAMMED
|
June 12, 2018 |
|
VETTRI @ VETTRISELVAN Vs. STATE REP BY INSPECTOR OF POLICE
|
March 23, 2018 |
|
VICTOR JESUDOSS Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
April 13, 2018 |
|
VICTORIA BLEACHING & DYEINGARA GOUNDER THOTTAM Vs. CUSTOMS & CENTRAL EXCISE SETTLEMENT COMMISSION
|
January 19, 2018 |
|
VICTORY SPINNING MILLS PVT LTD. & ORS. Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED & ORS.
|
April 27, 2018 |
|
VIGNESH Vs. STATE OF TAMIL NADU
|
January 30, 2018 |
|
VIJAY Vs. N DAKSHINAMOORTHY
|
March 26, 2018 |
|
VIJAY Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
July 13, 2018 |
|
VIJAY ANTONY Vs. AUSTIN AND OTHERS
|
April 17, 2018 |
|
VIJAY ANTONY FILM CORPORATION PRIVATE LIMITED REP BY ITS DIRECTOR FATHIMA VIJAY ANTONY Vs. WILLIAM ALEXANDER
|
April 20, 2018 |
|
VIJAY SHANTHI BUILDERS LTD , REP BY ITS MANAGING DIRECTOR Vs. G SUBRAMANIAN
|
March 27, 2018 |
|
VIJAYA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY, HOME, PROHIBITION & EXCISE DEPARTMENT FORT ST GEORGE, CHENNAI
|
March 15, 2018 |
|
VIJAYA Vs. STATE OF TAMIL NADU
|
March 1, 2018 |
|
VIJAYA Vs. R SANKAR NARAYANAN
|
July 9, 2018 |
|
VIJAYA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
|
February 1, 2018 |
|
VIJAYA AND BHAGHIYA LAKSHMI ESTATES PVT. LTD. Vs. GOVT. OF TAMIL NADU AND OTHERS
|
June 25, 2018 |
|
VIJAYA AND OTHERS Vs. DISTRICT COLLECTOR AND OTHERS
|
June 20, 2018 |
|
VIJAYA KUMAR Vs. THE DISTRICT COLLECTOR AND OTHERS
|
June 21, 2018 |
|
VIJAYA SADHARSAN Vs. SUBHADRA @ LEELA KUMARI
|
March 14, 2018 |
|
VIJAYABASKAR Vs. STATE REP BY INSPECTOR OF POLICE
|
February 22, 2018 |
|
VIJAYAKANTH Vs. STATE
|
June 7, 2018 |
|
VIJAYAKUMAR Vs. STATE
|
January 31, 2018 |
|
VIJAYAKUMAR Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
March 2, 2018 |
|
VIJAYAKUMAR Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT AND OTHER
|
April 25, 2018 |
|
VIJAYAKUMAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, THIRUMULLAIVOYAL
|
June 27, 2018 |
|
VIJAYAKUMARI Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE AND OTHERS
|
June 27, 2018 |
|
VIJAYAKUMARI Vs. METROPOLITAN TRANSPORTATION CORPORATION LIMITED
|
June 13, 2018 |
|
VIJAYALAKSHMI Vs. RAMBAL LTD
|
February 21, 2018 |
|
VIJAYALAKSHMI Vs. R BALASUBRAMANIAM
|
July 13, 2018 |
|
VIJAYALAKSHMI Vs. RAMACHANDRAN
|
March 27, 2018 |
|
VIJAYALAKSHMI AND OTHERS Vs. PUSHPARANI AND OTHERS
|
June 21, 2018 |
|
VIJAYALAKSHMI AND OTHERS Vs. DISTRICT COLLECTOR AND OTHER
|
March 5, 2018 |
|
VIJAYALAKSHMI W/O GOPINATH Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
|
September 6, 2018 |
|
VIJAYAMPILLAI Vs. RAMAKRISHNAN HIGH SCHOOL, KONDANDAPURAM
|
June 28, 2018 |
|
VIJAYAN AND OTHERS Vs. STATE
|
June 12, 2018 |
|
VIJAYAN SOANS Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 6, 2018 |
|
VIJAYARAJAN Vs. SATTAIYAPPAN
|
July 18, 2018 |
|
VIJAYASANTHI AND OTHERS Vs. S. SATHIASEELAN AND ANR.
|
April 10, 2018 |
|
VIJI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOME, PROHIBITION & EXCISE DEPARTMENT
|
March 12, 2018 |
|
VIJI @ VIJAYAKUMAR Vs. STATE BY INSPECTOR OF POLICE
|
December 12, 2018 |
|
VIKRAM Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT AND OTHER
|
March 16, 2018 |
|
VIKRAM Vs. SECRETARY TO GOVERNMENT (HOME)
|
March 23, 2018 |
|
VILASINI AMMAL (DECEASED) Vs. S M S HUSAIN AMEENA BEEVI
|
August 14, 2018 |
|
VILLUPURAM LORRY DRIVER Vs. MRS. LAKSHMI SAMPATH AND OTHERS
|
January 29, 2018 |
|
VIMAL KISHORE Vs. BUREAU OF NAVIKS AND OTHERS
|
March 16, 2018 |
|
VIMALA Vs. NATARAJA CHETTIAR
|
September 10, 2018 |
|
VIMALA SAROJA Vs. PONNIAH (DIED)
|
June 26, 2018 |
|
VIMALASUNDARI AMMAL Vs. SUNDARAM
|
March 7, 2018 |
|
VINAYAKA HARDWARES AND ELECTRICALS Vs. K PANDI @ KARUPPASAMY
|
September 10, 2018 |
|
VINCENT Vs. COMMISSIONER, ARANTHANGI MUNICIPALITY
|
February 21, 2018 |
|
VINKEM LABS LTD. Vs. UNION OF INDIA AND OTHERS
|
May 29, 2018 |
|
VINOD G JAIN Vs. MAYURI DAVEY JAIN
|
June 8, 2018 |
|
VINOTH Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIA AND ANOTHER
|
March 6, 2018 |
|
VINOTH Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
|
June 14, 2018 |
|
VINOTH Vs. TRANSPORT COMMISSIONER
|
February 8, 2018 |
|
VIRALIMALAI RANE TRW STEERING SYSTEMS PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF LABOUR AND EMPLOYMENT, CHENNAI
|
April 10, 2018 |
|
VIRUDHUNAGAR DISTRICT Vs. R. RAJAGOPAL BLOCK DEVELOPMENT OFFICER, (RTD.,)
|
January 11, 2018 |
|
VIRUDHUNAGAR HINDU NADARKALUKKU PATHIAMANA SENTHILKUMARA NADAR UYARTHARA KALLURI PARIPALANA SABAI Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, FORT ST. GEORGE AND OTHERS
|
January 3, 2018 |
|
VIRUTHAMBAL AND OTHER Vs. MOHAMMED SALIA AND OTHER
|
February 6, 2018 |
|
VISALAKSHI Vs. N. RAJAGOPAL PILLAI
|
June 11, 2018 |
|
VISALAKSHI Vs. KASTHURI AMMAL
|
March 28, 2018 |
|
VISANSI MANILAL PATEL Vs. MADURA VEERAN
|
March 17, 2018 |
|
VISHALAKSHI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND OTHERS
|
March 8, 2018 |
|
VISHNU PARTHIBAN Vs. STATE BY THE INSPECTOR OF POLICE
|
November 20, 2018 |
|
VISHNU VIJAY Vs. B.R. KRISHNAKUMAR
|
March 1, 2018 |
|
VISHNUVARDHAN PAPER MILLS (P) LIMITED, PALANI ROAD, SWAMINATHAPURAM Vs. TAMIL NADU ELECTRICITY BOARD, REP BY ITS CHAIRMAN
|
March 23, 2018 |
|
VISRAM FINANCIAL SERVICES (P) LTD Vs. V RAJENDRAN
|
June 27, 2018 |
|
VISTEON AUTOMOTIVE SYSTEMS INDIA PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-II(C&R), EMPLOYEES PROVIDENT FUND ORGANISATION 3, RAJAJI SALAI, CHENNAI
|
April 17, 2018 |
|
VISWAMPARAM Vs. STATE
|
April 10, 2018 |
|
VISWANATHAN Vs. KARUPPANNA GOUNDER
|
July 6, 2018 |
|
VISWANATHAN Vs. N.A. MUSTAFA
|
January 10, 2018 |
|
VIVEK MATHUR Vs. AJIT MARDIA
|
July 12, 2018 |
|
VIVEKANANDA COLLEGE OF ARTS & SCIENCE FOR WOMEN Vs. COMMISSIONER REGIONAL EMPLOYEES PROVIDENT FUND ORGANIZATION
|
April 10, 2018 |
|
VIVEKANANDA MATRICULATION SCHOOL Vs. SPECIAL OFFICER PRIVATE SCHOOL FEE DETERMINATION COMMITTEE
|
January 25, 2018 |
|
VIVEKANANDHA PHARMACY COLLEGE FOR WOMEN Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHER
|
March 19, 2018 |
|
VODAFONE MOBILE SERVICES LIMITED REP BY ITS MANAGER LEGAL Vs. UNION OF INDIA REP BY ITS SECRETARY
|
June 4, 2018 |
|
VR [HPF] SENIOR CITIZENS WELFARE ASSOCIATION REPRESENTED BY ITS SECRETARY MR.G.SUBRAMANYA KAUSHIK D.NO.43 Vs. THE SECRETARY UNION OF INDIA [MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES], [DEPARTMENT OF PUBLIC ENTERPRISES] BLOCK NO.14, CGO COMPLEX LODHI ROAD, NEW DELHI
|
October 25, 2018 |
|
VR3 ANIMAL FEEDS Vs. DEPUTY COMMERCIAL TAX OFFICER
|
March 2, 2018 |
|
VSNL EMPLOYEES COOPERATIVE HOUSING SOCIETY LTD , REP BY ITS PRESIDENT Vs. KOMAVALLI
|
July 16, 2018 |
|
W CHANDRASEKARAN Vs. SELVAKODI
|
July 17, 2018 |
|
W.P.NO.2092 OF 2018 Vs. THE DISTRICT COLLECTOR
|
March 13, 2018 |
|
WABCO INDIA LIMITED, REP BY ITS CHIEF FINANCIAL OFFICER, R S RAJA GOPAL SASTRY Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
August 1, 2018 |
|
WATERBASE LIMITED Vs. MADHUMITA GIRI W/O PARASURAM GIRI
|
March 8, 2018 |
|
WESTERN INDIA PLYWOODS LTD. Vs. ASSISTANT COMMISSIONER (CT)
|
January 19, 2018 |
|
WILSON FDO Vs. DIRECTOR CENTRAL MARINE FISHERIES RESEARCH INSTITUTE
|
September 4, 2018 |
|
WIND WORLD (INDIA) LIMITED Vs. ZONAL OFFICER & ORS.
|
January 31, 2018 |
|
WORKMEN OF DMC AUTOMOTIVE PRIVATE LTD Vs. SUPERINTENDENT OF POLICE THIRUVALLUR DISTRICT
|
April 20, 2018 |
|
WOSONGAM NINGSHEN Vs. REGISTRAR
|
January 12, 2018 |
|
WUNDERBAR FILMS PRIVATE LIMITED Vs. PRANITA PAWAR PRODUCTIONS AND OTHERS
|
June 22, 2018 |
|
XAVIER AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
|
July 3, 2018 |
|
XAVIER HENDRY SILUVAI Vs. STATE, THOOTHUKUDI
|
February 12, 2018 |
|
XAVIOR SALAMON AND ORS. Vs. PONNUMANI NADAR AND ORS.
|
June 14, 2018 |
|
Y AKBAR AHMED Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
|
October 4, 2018 |
|
Y CLIFF RICHARD Vs. METROPOLITAN TRANSPORT CORPORATION
|
October 23, 2018 |
|
Y GNANALOCHANI Vs. J YOGANANDAN
|
April 23, 2018 |
|
Y R MANOHARAN Vs. STATE BY INSPECTOR OF POLICE,
|
February 13, 2018 |
|
Y SASTHA ADHITHYAN Vs. S KATTURAJAN
|
September 11, 2018 |
|
Y. ARTHI Vs. COMMISSIONER OF POLICE GREATER CHENNAI AND ANOTHER
|
March 9, 2018 |
|
Y. KRISHNAMOORTHY AND OTHERS Vs. THE ADDL. CHIEF SECRETARY TO GOVERNMENT, COMMERCIAL TAXES AND REGISTRATION DEPARTMENT AND OTHERS
|
February 21, 2018 |
|
Y. VETRISELVAN Vs. THE TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD
|
March 19, 2018 |
|
Y.LEEMA ROSE Vs. REGISTRAR GENERAL AND OTHER
|
June 14, 2018 |
|
YACOBU @ JACCOB Vs. STATE BY INSPECTOR OF POLICE
|
June 20, 2018 |
|
YADHAVA KALVI NITHI YADHAVA COLLEGE Vs. INCOME-TAX OFFICER (EXEMPTIONS), INCOME-TAX OFFICES
|
April 12, 2018 |
|
YASHWANTH @ YASHWANTH RAO S/O SELVARAJ Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT
|
September 20, 2018 |
|
YASODHA Vs. SECRETARY TO GOVERNMENT
|
March 28, 2018 |
|
YASOTHAMMAL & ORS. Vs. KAMATCHI AMMAL & ORS.
|
April 25, 2018 |
|
YEGAMMAI LEGAL HEIR OF LATE P L KASI Vs. COMMISSIONER OF INCOME TAX
|
April 26, 2018 |
|
YESUPILLAI Vs. STATE REP BY ITS INSPECTOR OF POLICE
|
June 13, 2018 |
|
YESURAJA Vs. STATE
|
July 19, 2018 |
|
YOGANATHAN Vs. SPECIAL TAHSILDAR (L & A), NEIGHBOURHOOD SCHEME
|
September 28, 2018 |
|
YOUSUF Vs. SHARFUNNISSA BEGUM SAHIBA MOSQUE WAKF, REPRESENTED BY ITS SECRETARY
|
July 6, 2018 |
|
YRS ENTERPRISES Vs. INDIAN OVERSEAS BANK
|
July 30, 2018 |
|
YUVAPRIYA Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
|
June 26, 2018 |
|
YUVARAJ Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
|
April 28, 2018 |
|
YUVARAJ SPARKLES FACTORY Vs. P PANDIAMMAL (DIED)
|
August 29, 2018 |
|
YUVASREE Vs. DISTRICT COLLECTOR
|
January 8, 2018 |
|
Z ABDULLA Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD, NO 1
|
April 18, 2018 |
|
ZEENATH INTERNATIONAL SUPPLIES Vs. COMMISSIONER OF INCOME TAX
|
September 10, 2018 |
LOGIN