REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A Vs. B	August 5, 2016
A ANISWAR, MINOR Vs. UNION OF INDIA; BUREAU OF IMMIGRATION, FRRO, HENNAING	June 27, 2016
A ANNAPPORANI Vs. A MANI; A RAMAN; A VISWANATHAN; A CHANDRASEKAR; A GANGABAI; T A KUNJITHAPATHAM; K LAKSHMI	August 19, 2016
A B F ABDULLAH FAIZEE Vs. INSPECTOR OF POLICE, LAW AND ORDER, KATTUMANNARKOIL, CUDDALORE DISTRICT; SUPERINTENDENT OF POLICE, CUDDALORE DISTRICT; M A FATAVUDEEN	April 21, 2016
A C GANESAN Vs. M BAGYALAKSHMI AND OTHERS	January 12, 2016
A C MUTHIAH Vs. RESERVE BANK OF INDIA	August 12, 2016
A D PADMASINGH ISAAC; AACHI MASALA FOOD (P) LTD Vs. NEW AACHI GRINDER FRESH	March 18, 2016
A DEVARAJAN Vs. STATE AND ORS	July 27, 2016
A DHAMODHARAN Vs. C GOVINDARAJULU; A RAJATHILAGARAM	August 22, 2016
A G SAMBATH Vs. SUB INSPECTOR OF POLICE CENTRAL CRIME BRANCH/II EGMORE	September 30, 2016
A GUNASEKAR Vs. STATE	August 11, 2016
A INDIRANI Vs. COMMISSIONER OF AGRICULTURE; JOINT DIRECTOR OF AGRICULTURE	March 31, 2016
A JAISANKAR Vs. STATE	June 6, 2016
A KRISHNAN AND OTHERS Vs. M MEENAMBAL AND OTHERS	February 17, 2016
A L ALAGAPPAN Vs. K RAMASAMY AND ORS	March 23, 2016
A MADURAI GRAMANI Vs. P C VENKATESAN	May 11, 2016
A MARIA ANTO MELVIN Vs. REGIONAL PASSPORT OFFICER, MADURAI REGION; SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT; INSPECTOR OF POLICE, VALLIYOOR POLICE STATION, TIRUNELVELI DISTRICT	June 15, 2016
A MOHAN KUMAR Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD AND OTHERS	February 11, 2016
A MURUGAN Vs. STATE	March 14, 2016
A PALANISAMY Vs. SAVITHIRI	March 30, 2016
A RAJENDRA KUMAR Vs. S JAYASIMMAN	February 3, 2016
A S HANSRAJ Vs. C R BALASUBRAMANIAN	January 21, 2016
A S SURESH KUMAR; V JAGANATHAN; M DANDAPANI; R SOWMINARAYANAN; E SIVAPRASAD; D THIAGARAJAN; G SAMPATH; L V RAMAMURTHY; B JAGANATHAN; K GANESAN; T K VIJAYA RAAN; P SAHADEVAN; T SUDARASAN; R KUMAR; M SUNDARAM; C PALANI; R MANI Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL UNION OF INDIA; CHAIRMAN, RAILWAY BOARD; GENERAL MANAGER, INTEGRAL COACH FACTORY (ICF); CHIEF PERSONNEL OFFICER; SENIOR PERSONNEL OFFICER / WS	September 9, 2016
A SATHIYADAS Vs. SUPERINTENDENT OF POLICE, KANYAKUMARI, DISTRICT NAGERCOIL AND OTHERS	April 4, 2016
A SETHURAMAN Vs. STATE	February 29, 2016
A SUNDEEP Vs. PONDICHERRY UNIVERSITY; CONTROLLER OF EXAMINATION; PRINCIPAL, PONDICHERRY INSTITUTE OF MEDICAL SCIENCE	September 22, 2016
A SURESH ANTO Vs. ANTO TEENA MARY	June 24, 2016
A SURESHKUMAR Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT; JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT; EXECUTIVE OFFICER, ARULMIGU RATHINA VINAYAGAR AND DURGAI AMMAN TEMPLE	June 9, 2016
A T S V S SIDDHA MEDICAL COLLEGE & HOSPITAL Vs. SECRETARY, GOVERNMENT OF INDIA	August 30, 2016
A VIVEKANANDAN Vs. INSPECTOR OF POLICE; MOHAMMED AZIZULLAH	August 16, 2016
A. AKTHAR HUSSAIN AND ORS. Vs. K. PAPPIREDDIYAR AND ORS.	April 5, 2016
A. ALAGESAN AND ORS. Vs. STATE OF TAMIL NADU AND ORS.	February 3, 2016
A. CHIDAMBARAM Vs. S. RAJAGOPAL	March 3, 2016
A. ELAYARAJA Vs. THE SECRETARY TO THE GOVERNMENT, CO-OPERATION FOOD AND CONSUMER PROTECTION DEPT. AND ORS.	January 4, 2016
A. JOTHI Vs. R. GANESAN	December 21, 2016
A. KALPANA Vs. P. JEYAKUMAR	November 9, 2016
A. KANAGARAJ Vs. TAMIL NADU STATE INFORMATION COMMISSIONER	November 8, 2016
A. KARUPPASAMY AND ORS. Vs. STATE BY ADDITIONAL SUPERINTENDENT OF POLICE	April 15, 2016
A. KRISHNAN Vs. A. PONNAIYAN	August 11, 2016
A. MAGESH KUMAR AND ORS. Vs. THE STATE OF TAMILNADU AND ORS.	January 8, 2016
A. MAHALAKSHMI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.	January 4, 2016
A. MANICKAVEL Vs. THE DISTRICT COLLECTOR, TUTICORIN DISTRICT, TUTICORIN AND OTHERS	December 21, 2016
A. MUTHUSAMY AND ORS. Vs. THE PROJECT, DIRECTOR PROJECT IMPLEMENTATION UNIT NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI) AND ORS.	March 4, 2016
A. PAVITHRA Vs. COMMISSIONER OF CUSTOMS, CHENNAI-VIII	December 15, 2016
A. RADHAKRISHNAN Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION POLICE UNIT, PUDUCHERRY	June 20, 2016
A. RAJA SUNDARI Vs. SURESH KUMAR	March 17, 2016
A. RAJAKAFUR Vs. THE DISTRICT MAGISTRATE & COLLECTOR, VIRUDHUNAGAR DISTRICT AND ORS.	February 1, 2016
A. RAJATHI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ SECRETARIAT, CHENNAI - 600 009 AND OTHERS	November 7, 2016
A. RAJENDRAN Vs. THE SUPERINTENDENT OF POLICE PUDUKKOTTAI DISTRICT AND ORS.	January 6, 2016
A. RAMAKRISHNAN Vs. VIJAYALAKSHMI AND ORS.	March 8, 2016
A. RAMANATHAN Vs. TAMARAI MILLS LTD	October 20, 2016
A. SANGILI Vs. THE INSPECTOR OF PANCHAYAT, THE DISTRICT COLLECTOR, SIVAGANGAI AND ORS.	March 14, 2016
A. SANKARIAH Vs. V. RAVICHANDRAN	October 18, 2016
A. SEKAR Vs. THE CHIEF ENGINEER (PERSONNEL), TANGEDCO AND ORS.	March 18, 2016
A. STEEPEN Vs. THE STATE	March 16, 2016
A. THAYUMANANVAN Vs. SECRETARY TO THE TAMIL NADU GOVT. REVENUE DEPARTMENT	November 17, 2016
A. VALARMATHI Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.	February 17, 2016
A. VELLADURAI Vs. THE INSPECTOR GENERAL OF POLICE, CENTRAL ZONE, TRICHY AND ORS.	January 27, 2016
A.AANDISAMY CHETTIAR Vs. A.SUBBURAJ CHETTIAR	June 8, 2016
A.ABITHA NACHI Vs. K.S. SAROJA	October 20, 2016
A.AHAMED IBRAHIM Vs. THE SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY (CORP.4) DEPARTMENT	October 24, 2016
A.AMIRTHARAJ Vs. THE COMMISSIONER	April 5, 2016
A.ANBALAGAN Vs. THE DISTRICT COLLECTOR	April 15, 2016
A.BEAULA Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER	March 30, 2016
A.C.MATHIVANAN Vs. STATE	August 3, 2016
A.CHECK GLOBAL SOLUTIONS PVT LTD., "SHANTAM" LEVEL III, II/25, DR. VSI ESTATE TARAMANI Vs. THE COMMISSIONER OF CUSTOMS OFFICE OF THE COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX, CHENNAI	March 10, 2016
A.D. PADMASINGH ISAAC Vs. V. SENTHIL KUMAR	September 26, 2016
A.D.PADMASINGH ISAAC Vs. ACHI SPICE PRODUCTS	July 19, 2016
A.D.PADMASINGH ISAAC Vs. K.SATHEESH KUMAR	July 27, 2016
A.DHARANISELVAM Vs. THE INSPECTOR OF POLICE, SANKARI POLICE STATION	February 25, 2016
A.DHAVEETHU Vs. THE DISTRICT COLLECTOR, SIVAGANGAI DISTRICT	April 13, 2016
A.H.AHAMED SHAKIR Vs. THE CHIEF MANAGER, PUNJAB NATIONAL BANK	February 17, 2016
A.I.AGNEL ILANGOVAN Vs. THE GOVERNMENT OF TAMIL NADU	March 24, 2016
A.JEYARAJ Vs. THE SUPERINTENDENT OF POLICE	June 8, 2016
A.JOTHIRAMALINGAM Vs. THE EXECUTIVE OFFICER / JOINT COMMISSIONER DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	July 22, 2016
A.KOMBHAIYATHEVAR Vs. THE INSPECTOR OF POLICE	June 8, 2016
A.L. GAYATHRI Vs. THE COMMISSIONER OF INCOME-TAX (APPEALS)-14 AND ORS.	March 14, 2016
A.L.SHAH Vs. THE AUTHORISED OFFICER PONDICHERRY BRANCH	February 2, 2016
A.LEO CHARLES Vs. M.VIJAYAKUMAR	March 28, 2016
A.M.ARUNACHALAM Vs. K.TULASI RAM	July 1, 2016
A.M.FAROUQ BASHA Vs. S.SHAYADA BEGUM	April 28, 2016
A.MAHENDRAN Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT	July 28, 2016
A.MANI Vs. V.ELANGO	August 23, 2016
A.MARIAPPAN Vs. THE SUB INSPECTOR OF POLICE	December 21, 2016
A.MEENAKSHI SUNDARAM Vs. THE DISTRICT COLLECTOR	November 8, 2016
A.MITHUN CHAKRAVARTHY Vs. K.PHAINDRA REDDY	July 20, 2016
A.P. RAMASAMI Vs. THE STATE OF TAMIL NADU AND ORS.	April 25, 2016
A.P.C.KRISHNAMOORTHY Vs. BALAN @ BALAKRISHNAN	April 5, 2016
A.PANNEERSELVAM Vs. ARAKANDANALLUR PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY	June 15, 2016
A.R.SURESH Vs. TEK SMART GROUP	May 11, 2016
A.RAISA NASRIN Vs. A.S.BILAL	October 26, 2016
A.RAJAN Vs. THE ASSISTANT GENERAL MANAGER (LAW)	August 3, 2016
A.RAVI Vs. INDIAN COUNCIL OF MEDICAL RESEARCH	June 30, 2016
A.REKHA Vs. S.ANANTH	November 14, 2016
A.S.ANBSAR Vs. MAJILIS-UL-ULAMA	June 6, 2016
A.S.ENTERPRISES Vs. THE COMMISSIONER OF CUSTOMS	June 2, 2016
A.S.ULAGANATHAN Vs. THE DISTRICT EDUCATIONAL OFFICER	June 13, 2016
A.SELVAMANI Vs. D.SUNDHARAVALLI	August 10, 2016
A.SELVI Vs. THE INSPECTOR GENERAL OF REGISTRATION	June 9, 2016
A.SHERFUDEEN Vs. THE SECRETARY,MINISTRY OF HEALTH AND FAMILY WELFARE	August 1, 2016
A.SUBRAMANIAN Vs. THE REVENUE DIVISIONAL OFFICER	June 6, 2016
A.SUBRAMANYAM Vs. S.S.A.M.SHANMUGA NADAR	July 26, 2016
A.SURESH KUMAR Vs. THE PASSPORT OFFICER, REGIONAL PASSPORT OFFICE	June 23, 2016
A.T. SOUNDARRAJAN Vs. STATE OF TAMILNADU AND ORS.	February 29, 2016
A.THANIKACHALAM Vs. THE UNION OF INDIA	June 3, 2016
A.VELAPPAN PILLAI Vs. R. SUDHAKARAN PILLAI	November 22, 2016
A.XAVIER Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD	November 4, 2016
A.Y. ABDUL RAHEEM Vs. M.B. RAMESH	February 9, 2016
A/M. MARUNDEESWARAR THIRUKOIL REP.BY ITS EXECUTIVE OFFICER Vs. THE CHIEF ENGINEER THE HIGHWAYS DEPARTMENT GOVERNMENT OF TAMIL NADU	November 28, 2016
AARA SILK REP BY ITS PARTNER, MAM HAYATH S/O M A MOHAMED MASTHAN Vs. PRINCIPAL DIRECTOR, SOUTHERN COMMAND IDES GUEST HOUSE; CHIEF EXECUTIVE OFFICER, CANTONMENT BOARD, ST THOMAS MOUNT	September 29, 2016
AARTHI TRANSPORTS; VIJAY LOGISTICS Vs. GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR, TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION LTD; TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION LTD	August 12, 2016
ABDUL ISMAIL Vs. DEPUTY SUPERINTENDENT OF POLICE, CBCID	September 23, 2016
ABDUL JALAL; SAKHEELA BEE Vs. MOHAMMED IDRIS	June 8, 2016
ABDUL JAPPAR Vs. ABDUL KARIM (D.) THROUGH L.RS. AND OTHERS	January 4, 2016
ABDUL RAHIM Vs. JOTHI	January 28, 2016
ABDUL RAHMAN Vs. MOHAMED SYED	March 29, 2016
ACCURATE PRODUCTS CORPORATION PVT. LTD. Vs. THE ELECTRICITY OMBUDSMAN AND ORS.	February 10, 2016
ADHILAKSHMI Vs. UNION OF INDIA	March 15, 2016
ADHISANKARAR INDUSTRIAL TRAINING CENTRE Vs. DIRECTORATE GENERAL, EMPLOYMENT & TRAINING, MINISTRY OF LABOUR AND EMPLOYMENT TRAINING, SHRAM SHAKTI BHAWAN, RAFI MARG; DIRECTOR, EMPLOYMENT & TRAINING, GUINDY; REGIONAL JOINT DIRECTOR, EMPLOYMENT TRAINING, GUINDY	April 20, 2016
ADVANTAGE STRATEGIC CONSULTING PVT LTD Vs. UNION OF INDIA; JOINT DIRECTOR OF INCOME TAX; DEPUTY DIRECTOR OF INCOME TAX	July 18, 2016
ADVOCATES FORUM FOR SOCIAL JUSTICE REP. BY ITS PRESIDENT, MR. K. BALU NO.156, THAMBU CHETTY STREET CHENNAI Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT DEPARTMENT OF LAW, SECRETARIAT CHENNAI	October 26, 2016
AGRIGOLD FOODS AND FARM PRODUCTS LIMITED Vs. AGRI GOLD COMMODITIES LTD.	February 29, 2016
AGRIGOLD FOODS AND FARM PRODUCTS LTD. Vs. AGRIGOLD HEALTHCARE (P) LTD.	July 26, 2016
AIRCEL CELLULAR LTD Vs. UNION OF INDIA	August 11, 2016
AJIJA BANU Vs. VADIVAMBAL	August 2, 2016
AJITH KUMAR AND ORS. Vs. STATE AND ORS.	February 16, 2016
AJITHKUMAR Vs. SIMMI	December 5, 2016
AKBAR ALI Vs. M.SALIK HASAN	February 8, 2016
AKILAN @ AKILANATHAN; RATHIMARAN Vs. STATE	September 16, 2016
AKSHAY KUMAR Vs. BASKARAN AND OTHERS	January 11, 2016
AKSHAYA GLOBAL TRADE Vs. THE COMMISSIONER OF CUSTOMS, MADURAI-HARBOUR EXPRESS ROAD AND ORS.	March 17, 2016
ALARMEL VALLI AND ORS. Vs. THE SECRETARY, URBAN AND HOUSING DEPARTMENT AND ORS.	March 29, 2016
ALASKA EXPORT USA INC. Vs. ALASKA EXPORTS AND ORS.	April 4, 2016
ALEX C. JOSEPH Vs. STATE BY INSPECTOR OF POLICE, CBI/ACB/CHENNAI CHENNAI. (RC 12(A)/2013	September 9, 2016
ALEXANDER Vs. STATE OF TAMIL NADU; KOUSAR PARVIN	September 8, 2016
ALKRAFT THERMOTECHNOLOGIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE; DEPUTY COMMISSIONER OF CENTRAL EXCISE	August 22, 2016
ALL ANGELS EDUCATIONAL SOCIETY Vs. THE CHIEF COMMISSIONER OF INCOME TAX	July 28, 2016
ALL INDIA CENTRAL COUNCIL OF TRADE UNIONS Vs. PRINCIPAL SECRETARY AND OTHERS	February 2, 2016
ALL INDIA DEMOCRATIC WOMENS ASSOCIATION (AIDWA) Vs. L. SUBRAMANIAN	January 27, 2016
ALL INDIA UNION BANK OFFICERS Vs. UNION OF INDIA	April 20, 2016
ALL INDIAN EX-SERVICEMEN EMPLOYEES UNION Vs. THE PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT SHASTRI BHAVAN CHENNAI	August 9, 2016
ALL INDIAN OVERSEES BANK EMPLOYEES UNION Vs. INDUSTRIAL TRIBUNAL; INDIAN OVERSEAS BANK	September 15, 2016
ALOK PANDEY Vs. THE MAHATMA GANDHI POST GRADUATE INSTITUTE OF DENTAL SCIENCES (MGPGI) AND ORS.	March 15, 2016
ALPHA HELICAL PUMPS PVT. LTD. Vs. THE FEDERAL BANK LIMITED AND ORS.	March 14, 2016
ALPHONSE ABICHEGARADJOU Vs. THE SECRETARY TO GOVERNMENT (REVENUE DEPARTMENT) AND ORS.	February 16, 2016
ALTAF SHOES PRIVATE LIMITED Vs. STATE OF TAMIL NADU; MEMBER SECRETARY	March 23, 2016
AMALORPAVAM HIGHER SECONDARY SCHOOL Vs. UNION OF INDIA AND ORS.	February 29, 2016
AMBALAVANAN Vs. K.KAILASAM	April 1, 2016
AMBUJA NARASIMHAN AND ORS. Vs. MAXWORTH HOME LTD.	March 17, 2016
AMEX IRONS PRIVATE LIMITED; AMEX ALLOYS PRIVATE LIMITED Vs. STATE	June 1, 2016
AMICUS COMMUNICATIONS Vs. COMMISSIONER OF CUSTOMS (APPEALS); DEPUTY COMMISSIONER OF CUSTOMS (REFUNDS)	June 8, 2016
AMITAV MUKHERJI Vs. LAKSHANA HOLDINGS PVT. LIMITED	July 13, 2016
AMMAN CHEMICALS Vs. CHIEF CONTROLLER OF EXPLOSIVES, PETROLEUM & EXPLOSIVES SAFETY ORGANISATION; JOINT CONTROLLER OF EXPLOSIVES, PETROLEUM & EXPLOSIVES SAFETY ORGANISATION; COMMISSIONER OF CUSTOMS, CHENNAI III CUSTOMS COMMISSIONERATE; DEPUTY COMMISSIONER OF CUSTOMS	August 11, 2016
AMPA HOUSING DEVELOPMENT PVT. LTD. Vs. THE JOINT COMMISSIONER OF LABOUR LABOUR WELFARE DEPARTMENT	August 19, 2016
AMSARAJ Vs. STATE	July 14, 2016
AMTHUL AZEEZ FATHIMA Vs. NAWAB FAZEELATHUNNISSA BEGUM SAHIBA MOSQUE AND ENDOWMENT (WAKF)	March 17, 2016
AMUDHA Vs. STATE OF TAMILNADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE OF VELLORE DISTRICT VELLORE	September 21, 2016
AMUTHA Vs. THE EXECUTIVE OFFICER, THATHAIYANGARPETTAI TOWN PANCHAYAT, MUSIRI TALUK, TRICHY DISTRICT	August 8, 2016
ANAND Vs. STATE	June 1, 2016
ANAND PALANISAMI Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.	February 10, 2016
ANANDAKUMAR Vs. STATE BY INSPECTOR OF POLICE ERODE TOWN POLICE STATION, ERODE (CRIME NO.21/2014)	July 6, 2016
ANANDAN Vs. STATE	March 17, 2016
ANANDHA LAKSHMI; PRASANNA Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVISION-I) LTD	September 26, 2016
ANANDHARAJ; KATTAIYAN @ MYAKKANNAN Vs. STATE	July 26, 2016
ANANDHI Vs. CHIEF GENERAL MANAGER BSNL, TAMIL NADU CIRCLE; GENERAL MANAGER BSNL, BIBIKULAM; CENTRAL ADMINISTRATIVE TRIBUNAL REP BY ITS REGISTRAR	September 30, 2016
ANANTHALINGAM Vs. SPECIAL COMMISSIONER AND OTHERS	January 22, 2016
ANBALAGAN Vs. STATE	August 5, 2016
ANBAZHAGAN; ARUNAGIRI Vs. STATE	March 22, 2016
ANBIN OOZHIAM Vs. DEPARTMENT OF POSTS	June 27, 2016
ANBU Vs. STATE	April 11, 2016
ANBU @ ANBAZHAGAN Vs. STATE OF TAMIL NADU	April 4, 2016
ANBUJOTHI @ JOTHI Vs. STATE	July 6, 2016
ANDAL DORAIRAJ Vs. HANUDEV INFOPARK (P) LTD. AND ORS.	February 19, 2016
ANDI @ POTTI ANDI Vs. STATE	June 7, 2016
ANDREWS PONNURAJ VAIRAMANI Vs. UNION OF INDIA UNION PUBLIC SERVICE COMMISSION; CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU; PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU MICRO, SMALL & MEDIUM ENTERPRISES DEPARTMENT; COMMISSIONER OF INDUSTRIES AND COMMERCE; M RAVIKUMAR; L SUBRAMANINAN	August 10, 2016
ANGAMUTHU Vs. THE INSPECTOR OF POLICE,THAMMAMPATTI POLICE STATION	March 21, 2016
ANGELA @ ANGELA THOMAS Vs. THE DISTRICT REGISTRAR	April 26, 2016
ANJILA Vs. CHELLAMMAL	October 26, 2016
ANNADURAI Vs. RAJENDRAN	November 14, 2016
ANNADURAI @ USAIVAYAN Vs. STATE	July 15, 2016
ANNAI VEILAKANNIS PHARMACY COLLEGE Vs. THE CHAIRMAN, REP.BY ITS ADVISOR	August 1, 2016
ANNAMALAI Vs. STATE	March 9, 2016
ANNATHI @ PALANI Vs. STATE	June 17, 2016
ANSALDO ENERGIA SPA Vs. THE COMMISSIONER OF INCOME TAX	April 20, 2016
ANSARI Vs. SYED NIZAR	August 23, 2016
ANTHONY BIRNATH MARY @ ANTHONY MARY Vs. M.AKBAR ALI	April 22, 2016
ANTHONY JOHN PAUL Vs. THE STATE	April 11, 2016
ANTONY Vs. UDAYAR AND ORS.	April 28, 2016
ANUP Vs. STATE	March 2, 2016
APEX LABORATORIES LIMITED Vs. INDIA PHARMACEUTICALS	November 10, 2016
APM TERMINALS INDIA PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS (UN-CLEARED CARGO CELL) AND ORS.	March 8, 2016
APNAA ENGG INDUSTRIES PRIVATE LIMITED; GUINDY ENGINEERING SOLUTIONS INDIA PRIVATE LIMITED Vs. STATE	August 31, 2016
APOLLO HOSPITALS & ENTERPRISES LTD. Vs. MAHESH APOLLO PHARMACY	April 12, 2016
APPANNA @ MUNIAPPA Vs. GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD; SPECIAL TAHSILDAR, (LAND ACQUISITION) HOUSING SCHEME, BAGALUR ROAD	March 21, 2016
APPLE @ SIVARAMAN Vs. STATE	June 7, 2016
APPU @ RAJENDRA Vs. STATE	June 30, 2016
APPU JOHN ESTATE CHARITABLE TRUST Vs. V.K.JOHN	November 14, 2016
APTEN FORGINGS PRIVATE LTD ; UNITED INDIA INSURANCE CO LTD Vs. GENSHIPPING PACIFIC LINE PTE LTD	September 1, 2016
AQUA DESIGNS INDIA PVT , LTD Vs. PRINCIPAL COMMISSIONER OF SERVICE TAX	August 29, 2016
AQUA PUMP INDUSTRIES Vs. PUNEET MEHTA TRADING AS ELECTRICALS SYSTEM AND CONTROLS	July 12, 2016
ARASU POKKUVARATHU MADURAI THOZHILALAR SANGAM REP. BY ITS GENERAL SECRETARY, R. VASUDEVAN, S/O. LATE RAMAMOORTHY, NO.217/18 MALLIGAI STREET, SOORYA NAGAR, K.PUDHUR, MADURAI 625007 Vs. THE TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED, REP. BY ITS MANAGING DIRECTOR, BYE	December 1, 2016
ARAYEE @ LAKSHMI Vs. M. INDIRA	February 26, 2016
ARCHUNA GANESAN Vs. G.DESIGA VINAYAGAM	July 26, 2016
ARIHANT UNITECH REALITY PROJECTS LTD. Vs. THE ASSISTANT COMMISSIONER (CT), KILPAUK ASSESSMENT CIRCLE AND ORS.	January 19, 2016
ARIVOLI MAGALIR IYAKKAM Vs. THE DISTRICT COLLECTOR	June 3, 2016
ARIVUMANI @ ARUL MANI @ APPU Vs. STATE	June 23, 2016
ARJUNAN Vs. PONNUSAMY	November 2, 2016
ARTHANARI LOOM CENTRE (TEXTILE) P. LTD. Vs. C.C. (SEA-PORT), CHENNAI	September 28, 2016
ARTHUR SELVAKUMAR Vs. THE DISTRICT COLLECTOR, TIRUNELVELI, TIRUNELVELI DISTRICT.	December 22, 2016
ARUL Vs. STATE	January 25, 2016
ARUL Vs. STATE	March 11, 2016
ARUL @ ARUL JOTHI Vs. STATE	February 29, 2016
ARULMIGHU PANDIMUNEESWARAR THIRUKOIL Vs. THE COMMISSIONER HR & CE DEPARTMENT	June 6, 2016
ARULMIGHU THIRUVEEDHI AMMAN KOIL Vs. S BABU AND OTHERS	January 18, 2016
ARULMIGU ULAGESWARASWAMY AND VARADARAJA PERUMAL TEMPLES, ALLALAPURAM REPRESENTED BY ITS EXECUTIVE OFFICER, PICHAMPALAYAM, TIRUPUR TOWN, TIRUPUR Vs. SUBRAMANIAM	December 7, 2016
ARULMIGU VIRUDHAGIRISWARAR TEMPLE, REP. BY ITS EXECUTIVE OFFICER, VIRUDHACHALAM Vs. COMMISSIONER, MUNICIPALITY OFFICE, VIRUDHACHALAM	March 29, 2016
ARUMUGAM Vs. STATE OF TAMIL NADU	June 22, 2016
ARUMUGAM Vs. STATE	July 29, 2016
ARUMUGAM; KICHA @ KRISHNAMOORTHI; THANGAVELU Vs. STATE AND ORS	July 20, 2016
ARUMUGATHAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT; INSPECTOR OF POLICE, KALLIDAIKURICHI POLICE STATION, TIRUNELVELI DISTRICT; SUPERINTENDENT, CENTRAL JAIL, PALAYANKOTTAI	June 29, 2016
ARUMUGHAM Vs. STATE	November 9, 2016
ARUN EXCELLO ENTERPRISES PRIVATE LIMITED; ARUN EXCELLO INFRA PROJECTS PRIVATE LIMITED; ARUN EXCELLO PROJECTS PRIVATE LIMITED; ARUN EXCELLO CITY DEVELOPERS PRIVATE LIMITED; ARUN EXCELLO HOMES PRIVATE LIMITED; YRSK PROPERTY CONSULTANCY PRIVATE LIMITED Vs. STATE	July 22, 2016
ARUN KUMAR Vs. INSPECTOR GENERAL; SUB-REGISTRAR SURAMANGALAM SALEM DISTRICT	June 6, 2016
ARUN SMELTERS LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL; COMMISSIONER OF CENTRAL EXCISE	July 19, 2016
ARUNA BASU SARCAR Vs. STATE OF TAMIL NADU	April 11, 2016
ARUNACHALAM Vs. STATE	July 13, 2016
ARUNACHALAM Vs. K MADHU	June 14, 2016
ARUNKUMAR AND ORS. Vs. STATE	February 22, 2016
ASAN MOHAMAD JAILABUDEEN Vs. ASSISTANT COMMISSIONER OF CUSTOMS	September 14, 2016
ASHOK ACHARYA Vs. HEENA ACHARYA	July 15, 2016
ASHOK KUMAR Vs. THE COMMISSIONER, MADURAI CORPORATION, ANNA MALIGAI AND ORS.	March 11, 2016
ASHOK KUMAR SETHI Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE III (4)	July 26, 2016
ASHOK LEYLAND LIMITED Vs. STATE OF TAMIL NADU	January 11, 2016
ASHOK LEYLAND LIMITED Vs. THE DEPUTY COMMISSIONER (CT) III, LARGE TAXPAYERS UNIT AND ORS.	January 6, 2016
ASHOK LEYLAND LIMITED Vs. RENAULT NISSAN AUTOMATIVE INDIA PVT. LTD. AND ORS.	February 8, 2016
ASHOK LEYLAND LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX	February 10, 2016
ASHOKAN (DIED) REP.BY HIS FATHER AND HIS NEXT FRIEND AND OTHERS Vs. THE MANAGING DIRECTOR MARUTHUPANDIAR TRANSPORT CORPORATION LTD	November 15, 2016
ASHOKARAJAN Vs. DR.PADMARAJAN	September 21, 2016
ASHOKRAJ Vs. A.R. POOJASRI AND ORS.	March 3, 2016
ASHRAM HIGHER SECONDARY SCHOOL Vs. THE DIRECTOR OF SCHOOL EDUCATION	June 10, 2016
ASSET RECONSTRUCTION COMPANY [INDIA] LTD. Vs. S.SYED MOHAMMED ALIAR	April 4, 2016
ASSET. RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.	January 4, 2016
ASSISTANT COMMISSIONER (CT) Vs. BHAIRAV TRADING COMPANY	September 1, 2016
ATCHAYA ENGINEERING PVT. LIMITED Vs. THE ADDITIONAL COMMISSIONER, LARGE TAXPAYER UNIT AND ORS.	March 4, 2016
ATHAYEE AND ORS. Vs. A. RAMASAMY AND ORS.	January 5, 2016
ATOMIC ENERGY EMPLOYEES ASSOCIATION; P PAZHANI Vs. UNION OF INDIA; UNDER SECRETARY, ATOMIC ENERGY COMMISSION; DIRECTOR, INDIRA GANDHI CENTRE FOR ATOMIC RESEARCH; SECRETARY, TROMBAY COUNCIL & TROMBAY SCIENTIFIC COMMITTEE; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	September 14, 2016
ATUL KAPUR Vs. ARUN KAPUR	March 4, 2016
AUDIO PEOPLE Vs. COMMERCIAL TAX OFFICER, PONDY BAZAAR ASSESSMENT CIRCLE	January 28, 2016
AVENUE IMPEX Vs. COMMR. OF CUS.	November 2, 2016
AYYANAR Vs. STATE REP. BY THE INSPECTOR OF POLICE, NEYVELI TOWN POLICE STATION, CUDDALORE DISTRICT. [CRIME NO.510 OF 2011]	June 20, 2016
AYYAPPAN Vs. STATE	June 23, 2016
AYYASAMY Vs. STATE	March 22, 2016
AZHAGIRI Vs. STATE	March 7, 2016
AZHAGU Vs. STATE	January 11, 2016
AZHAGUDURAI Vs. STATE	April 26, 2016
B ANNAMALAI Vs. STATE	July 19, 2016
B J EXPO P LIMITED Vs. UNION OF INDIA	July 20, 2016
B J SAMSON Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	June 7, 2016
B NARASIMHAIAH Vs. V SIVANNA	January 21, 2016
B R JAYANTHI Vs. STATE	February 17, 2016
B SAKUNTHALA Vs. REGISTRAR	July 18, 2016
B SRIDHARAN; L GNANAMBIGAI; L CHANDRASEKARAN; R MADHAVI; R CHEMMANA SELVI; J RAMANI; J DEVENDRAN; T SUGANYA; M SHANMUGAPRIYA Vs. UNION OF INDIA; GOVERNMENT OF TAMIL NADU; INDIA TOURISM DEVELOPMENT CORPORATION LTD; DISTRICT COLLECTOR, KANCHEEPURAM; REVENUE DIVISIONAL OFFICER, CHENGALPATTU; TAHSILDAR, LA OFFICE; G R THANGAMALLIGAI (P) LTD	August 10, 2016
B VENKATESALU AND OTHERS Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AND OTHERS	January 18, 2016
B VENKATESALU AND OTHERS Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU & ORS	January 18, 2016
B VENKATESAN Vs. SUPERINTENDENT OF POLICE, VILLUPURAM DISTRICT, VILLUPURAM AND ORS	January 18, 2016
B VIJAYAKUMAR Vs. K G CHELLAMUTHU	March 2, 2016
B. AMUTHA Vs. ANANDHI SANKARA NARAYANAN	November 7, 2016
B. ARUL ANANDA GANESH Vs. SECRETARY TO GOVERNMENT	August 23, 2016
B. DILIPKUMAR Vs. THE SECRETARY TO GOVERNMENT, DEPARTMENT OF HOME, GOVERNMENT OF TAMILNADU AND ORS.	April 13, 2016
B. JITHIN JACOB Vs. THE SUPERINTENDENT (CBI) CHENNAI ANTI-CORRUPTION BRANCH	April 18, 2016
B. KARTHICK Vs. UNION OF INDIA, MINISTRY OF YOUTH AFFAIRS & SPORTS AND ORS.	February 9, 2016
B. KOLANDAIVEL Vs. THE COMMERCIAL TAX OFFICER (ENFORCEMENT), PITCHARDS ROAD AND ORS.	March 7, 2016
B. LAKSHMIKANTH Vs. THE GENERAL MANAGER (NET WORK-II), APPOINTING AUTHORITY	September 29, 2016
B. RAGHAVENDRAN Vs. INSPECTOR GENERAL OF POLICE	November 24, 2016
B. RAJA Vs. STATE	February 8, 2016
B. RAJESHWARAN Vs. THE COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS NUNGAMBAKKAM HIGH ROAD CHENNAI	March 22, 2016
B. SAKUNTHALA Vs. VASANTHA	September 7, 2016
B. SELVAM AND ORS. Vs. LOGAMBAL (DECEASED) AND ORS.	February 5, 2016
B. SENTHIL KUMAR Vs. THE DISTRICT AND SESSIONS JUDGE, III ADDITIONAL DISTRICT COURT, DISTRICT COURT PREMISES, MADURAI	November 14, 2016
B. V. SURENDRA SHA Vs. THE SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	July 11, 2016
B.HASHIM Vs. S.ABITHA	October 19, 2016
B.KAMALAKANNAN Vs. THE MANAGING DIRECTOR,CANARA BANK	June 16, 2016
B.LOGANATHAN Vs. INSPECTOR OF POLICE	July 21, 2016
B.NAGARAJ Vs. GREEN EARTH BIOTECHNOLOGIES LIMITED	November 4, 2016
B.RAGHUMARAN Vs. PUSHPABAI	June 8, 2016
B.S. ABDUR RAHMAN INSTITUTE OF SCIENCE & TECHNOLOGY Vs. THE CHIEF COMMISSIONER OF INCOME TAX - 3, CHENNAI	March 11, 2016
B.S. NARAYANAN Vs. B.S. ANANDAN	March 2, 2016
B.S.GARG Vs. R.MEENA SUNDAR	May 11, 2016
B.SUBRAMANIAN Vs. THE CHAIRMAN TAMIL NADU ELECTRICITY GENERATION & DISTRIBUTION CORPORATION	August 3, 2016
B.THAYAR Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	April 26, 2016
B.V.V. PAPER INDUSTRIES LTD. Vs. COMMERCIAL TAX OFFICER-II	January 22, 2016
B.VANAJAKSHI Vs. A.PARTHIBAN	September 28, 2016
B.VASANTHA Vs. THE MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT CORPORATION	June 7, 2016
B.VIJAYALAKSHMI Vs. THE SUPERINTENDENT OF POLICE	July 27, 2016
BABU Vs. COMMISSIONER OF WORKMANS COMPENSATION / ASSISTANT COMMISSIONER OF LABOUR DINDIGUL AND ANOTHER	December 21, 2016
BABU; RAJARAJAN Vs. STATE	July 15, 2016
BABUJI @ RAHMAN Vs. STATE	February 24, 2016
BABULAL Vs. STATE	January 12, 2016
BACARDI INDIA (P) LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER, PATTANUR CHECK POST AND ORS.	January 7, 2016
BAGYAMMA Vs. RAMACHANDRAPPA	April 26, 2016
BAJAJ AUTO LIMITED Vs. TVS MOTOR COMPANY LIMITED	March 29, 2016
BAJAJ BANDHU Vs. COMMISSIONER OF CUS. (APPEALS), CHENNAI	September 14, 2016
BALA @ BALAKRISHNAN Vs. THE ADMINISTRATIVE EXECUTIVE MAGISTRATE	August 18, 2016
BALAJI CYLINDER EMPLOYEES UNION Vs. THE PRESIDING OFFICER	March 17, 2016
BALAJI; SANTHOSH @ SANTHOSH KUMAR; MURTHY Vs. STATE OF TAMIL NADU	March 9, 2016
BALAKRISHNAN Vs. K.N. VENKATACHALAM	November 22, 2016
BALAMURUGAN Vs. STATE; INSPECTOR OF POLICE, (LAW AND ORDER); EXECUTIVE MAGISTRATE/ DEPUTY COMMISSIONER OF POLICE	September 2, 2016
BALASUBRAMANIAN Vs. SELVAM	January 25, 2016
BALAVENKATESAN Vs. STATE	March 14, 2016
BALU Vs. STATE	February 22, 2016
BALUCHAMY Vs. G.SUBBIAH THEVAR	April 12, 2016
BANANA BRAND WORKS PVT LTD Vs. KAVAN ANTANI, DIRECTOR, BANANABANDY NETWORK PRIVATE LIMITED	July 15, 2016
BANUMATHY Vs. VELMURUGAN	June 20, 2016
BASHEER AHAMED; SYED KHADAR; SAMSHAD BEGUM Vs. STATE	March 31, 2016
BASHEERA HARDWARES AND ELECTRICALS Vs. THE ASSISTANT COMMISSIONER (CT), AMBATTUR ASSESSMENT CIRCLE AND ORS.	January 4, 2016
BAVA G.CHOKKAPPA Vs. THE DISTRICT REVENUE OFFICER, APPELLATE AUTHORITY	July 15, 2016
BEER@SEIT@BEER MOHAMED Vs. STATE,BY THE INSPECTOR OF POLICE	June 17, 2016
BESSER CONCRETE SYSTEMS LTD. Vs. ACCORD FINANCE & PROPERTIES (P) LTD.	July 1, 2016
BHANUMATHI Vs. STATE OF TAMIL NADU REP.BY ITS SECRETARY, PUBLIC DEPARTMENT, FORT ST. GEORGE, CHENNAI	December 16, 2016
BHARAT HEAVY ELECTRICALS LIMITED Vs. ASSISTANT COMMISSIONER (CT)	January 25, 2016
BHARAT HEAVY ELECTRICALS LIMITED Vs. M/S.JYOTHI TURBOPOWER SERVICES PRIVATE LIMITED	June 7, 2016
BHARAT PETROLEUM CORPORATION LIMITED Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE; DIRECTOR GENERAL OF POLICE; DESIGNATED AUTHORITY/COMMISSIONER OF POLICE SALEM CITY; M ASHRAFUNNISA; M MEHARUNNISA; GOWRISHANKAR	June 8, 2016
BHARATH @ BARATH Vs. STATE	April 12, 2016
BHARTIYA INTERNATIONAL LIMITED Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD AND ORS.	January 4, 2016
BHASKARAN Vs. R M KAVIARASU; PREMA; RAJESWARI	June 3, 2016
BHAVANI Vs. SIVAKOZHUNDU	December 5, 2016
BHOJAN Vs. THE EXECUTIVE OFFICER AND ORS.	January 5, 2016
BHOOPATHI @ MURUGAN; PALANICHAMY; PALANIVEL; RAMESH; BHOOPATHI; SURESH Vs. STATE BY INSPECTOR OF POLICE ELANCHIPALAYAM POLICE STATION; SUB-DIVISIONAL EXECUTIVE MAGISTRATE-CUM-REVENUE DIVISIONAL OFFICE	October 3, 2016
BHUVANESWARI CALAMBAKKAM Vs. B NAGENDRAN	January 11, 2016
BIJAYSHREE RESOURCE LTD Vs. SUBASREE REAL	September 27, 2016
BINA LEELA PRASAD Vs. UNION OF INDIA	July 22, 2016
BINNY LIMITED Vs. COMMISSIONER OF CUSTOMS (IMPORTS); ASSISTANT COMMISSIONER OF CUSTOMS (BONDS); SUPERINTENDENT OF CUSTOMS (BONDS)	July 27, 2016
BISHAL ENTERPRISES Vs. STATE OF TAMIL NADU AND OTHERS	January 11, 2016
BLOCK DEVELOPMENT OFFICER, RAMANATHAPURAM PANCHAYAT UNION, RAMANATHAPURAM, RAMANATHAPURAM DISTRICT Vs. MUNEESWARI, W/O. NAMBUSELVAM (LATE)	April 12, 2016
BMIC LIMITED Vs. CHINNAKANNAN SIVASANKARAN AND ORS.	March 9, 2016
BMIC LIMITED Vs. CHINNAKANNANSIVASANKARAN AND ORS.	April 13, 2016
BMIC LIMITED Vs. CHINNAKANNAN SIVASANKARAN	December 12, 2016
BOARD OF TRUSTEE OF CHENNAI PORT TRUST Vs. CHENNAI CONTAINER TERMINAL PRIVATE LIMITED; JUSTICE S PADMANABHAN PRESIDING ARBITRATOR; JUSTICE K SAMPATH ARBITRATOR; T N C RANGARAJAN ARBITRATOR	August 12, 2016
BOARD OF TRUSTEES OF CHENNAI PORT TRUST Vs. SOUTH INDIA HYDROCARBONS AND TERMINALS LIMITED; HONBLE JUSTICE P SHANMUGAM; HONBLE JUSTICE K P SIVASUBRAMANIAN; HONBLE JUSTICE A K RAJAN	August 11, 2016
BOARD OF TRUSTEES OF CHENNAI PORT TRUST, REP. BY ITS CHAIRMAN, RAJAJI SALAI, CHENNAI Vs. ENNORE PORT LTD., P.T. LEE CHENGALVARAYA NAICKER MAALIGAI, 1ST FLOOR, NO.23, RAJAJI SALAI, CHENNAI	November 30, 2016
BOMBAY RUBBER PRODUCTS AND SERVICES PRIVATED LIMITED; BESPOKE TRADING COMPANY PRIVATE LIMITED; M M RESEARCH COMPANY PRIVATE LIMITED Vs. STATE	June 29, 2016
BOMMAIYAN Vs. STATE	April 22, 2016
BONFIGLIOLI TRANSMISSIONS P. LTD. Vs. ADDL. COMMR. OF C. EX., CHENNAI-IV	December 1, 2016
BOSE; SAKTHIVEL; SUDHAKAR; SANTHAMAM Vs. STATE OF TAMIL NADU AND ORS	February 23, 2016
BOSS INFRASTRUCTURE PVT LTD Vs. CHENNAI PETROLEUM CORPORATION LTD ; M VENKATESAN	August 1, 2016
BRAKES INDIA LTD. Vs. BIC LOGISTICS LTD.	August 12, 2016
BRANCH MANAGER Vs. S KALAISELVI; MINOR SUBBULAKSHMI; MINOR KANAGALAKSHMI; MINOR HARIHARASUDHAN; TAMIL NADU STATE TRANSPORT CORPORATION LTD ; V VEERACHAMY	April 22, 2016
BRANCH MANAGER RELIANCE GENERAL INSURANCE CO.LTD. Vs. V.PORKODI	August 23, 2016
BRANCH MANAGER, I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY, MUMBAI Vs. KALIYAMOORTHY AND ORS.	March 4, 2016
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. RAVHCHANDRAN; P GANESAN	April 21, 2016
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. CHINNAMMAL	September 26, 2016
BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. S SUDHA; MINOR AADHARSHNI; SUDHAGAR; RAMATHILAGAM; RAMAKRISHNAN	April 5, 2016
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD Vs. K P SHYNI; PRABAGARAN; PUSHPALATHA; PRABHU; RAJARAM; AUTHORISED SIGNATORY, CHOLAMANDALAM MS GENERAL	March 10, 2016
BRANCH MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. ABIRAMI FATHIMA MARIE; ALFRED JUSTIN VIJAI; ANGELINE ASHA ANEETHA; SOPHIA SILVIA AMALA LATHA; DHANARAJAN	September 8, 2016
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. VELMARI	October 4, 2016
BRINDAVAN COTTON MILLS PRIVATE LIMITED REP BY R CHINNASAMY CHAIRMAN AND MANAGING DIRECTOR; ADHILAKSHMI SPINNING MILLS PRIVATE LIMITED REP BY S K SUBRAMANIAM DIRECTOR Vs. STATE	September 27, 2016
BRINDAWAN COLONY AND ORS. Vs. STATE OF TAMIL NADU AND ORS.	March 10, 2016
BRITANNIA INDUSTRIES LTD. Vs. THE DEPUTY COMMISSIONER (CT)-III (FAC)	March 1, 2016
BUILDERS ASSOCIATION OF INDIA, MADURAI CENTRE, NO.52, NORTH VELI STREET, POST BOX NO.256, MADURAI Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF LABOUR, SHRAM SAKTHI BHAVAN, RAJI AHMED KIDWANI ROAD, NEW DELHI	March 31, 2016
C GUHAMANI Vs. STATE	February 11, 2016
C KISHIN CHAND Vs. CITY BANK N A ; ANJAN B MANIKONDA	September 7, 2016
C M ARUMUGAM Vs. CHAIRMAN,BAR COUNCIL OF INDIA; SECRETARY, BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY; SPECIAL DISCIPLINARY COMMITTEE, KARNATAKA STATE BAR COUNCIL	August 30, 2016
C MAALATHI Vs. JOINT SUB REGISTRAR	August 17, 2016
C MARIAPPAN Vs. SECRETARY TO THE GOVERNMENT	September 26, 2016
C MURALI Vs. STATE BY INSPECTOR OF POLICE	September 16, 2016
C NAGENDRAN Vs. SECRETARY, HOME DEPARTMENT, FORT ST GEORGE; CHAIRMAN, TAMIL NADU ELECTRICITY BOARD; DISTRICT COLLECTOR, COLLECTORATE COMPLEX; SUPERINTENDENT ENGINEER, TAMIL NADU ELECTRICITY BOARD; JUNIOR ENGINEER, OPERATION AND MAINTENANCE, KADAMALAIKUNDU DIVISION	September 2, 2016
C RAMESH KUMAR Vs. DISTRICT EDUCATIONAL OFFICER AND OTHERS	January 5, 2016
C SARASWATHY Vs. COMMISSIONER, CORPORATION OF CHENNAI; REVENUE OFFICER, LAND AND BUILDINGS	January 29, 2016
C SEKAR Vs. MUNICIPAL COMMISSIONER	June 23, 2016
C SHANMUGARAJ Vs. COMMISSIONER UDUMALPET MUNICIPALITY; REVENUE DIVISIONAL OFFICER UDUMALPET; S NAGARAJ	September 6, 2016
C SURESH ANANTH Vs. DIRECTOR TAMIL NADU FIRE AND RESCUE SERVICES DEPARTMENT; DEPUTY DIRECTOR/JOINT DIRECTOR TAMIL NADU FIRE AND RESCUE SERVICES DEPARTMENT	September 15, 2016
C. BALAKRISHNAN Vs. ARULMIGHU VISHWANATHASWAMY TEMPLE REP. BY ITS HEREDITARY TRUSTEE BAVA CHOCKKAPPA MUDALIAR KULIKKARAI VILLAGE, GUDAVASAL (TK), THIRUVARUR DT.	November 4, 2016
C. ELANGOVAN Vs. STATE THROUGH, THE INSPECTOR OF POLICE, SPE:CBI:ACB:CHENNAI, IN FIR. NO. 20/A/2008/CBI/ACB/CHENNAI	August 24, 2016
C. ILAVARASU Vs. THE SECRETARY TO GOVERNMENT HOME DEPARTMENT AND ORS.	April 27, 2016
C. KARUNAKARAN Vs. AUTHORISED OFFICER, SYNDICATE BANK	October 17, 2016
C. KATHIRAVAN Vs. THE DISTRICT COLLECTOR AND ORS.	April 7, 2016
C. LAZER JEYA PRAKASH Vs. THE DEPUTY GENERAL MANAGER	June 8, 2016
C. MANIMALA AND ORS. Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT AND ORS.	January 12, 2016
C. MUTHUVALI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT	November 16, 2016
C. NALLAMUTHU PETITIONER Vs. D. DURGA DEVI	August 22, 2016
C. NATARAJAN Vs. K. DHINASUNDARI	October 21, 2016
C. SELVAN Vs. THE DISTRICT COLLECTOR, COLLECTORATE, KANYAKUMARI DISTRICT, NAGERCOIL	December 9, 2016
C. SEVYUGA PANDIAN Vs. THE DISTRICT COLLECTOR	April 29, 2016
C. SOMAN Vs. DISTRICT COLLECTOR	October 24, 2016
C. VIJAYAKUMAR Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, FORT ST.GEORGE, CHENNAI	October 21, 2016
C.B.M.COLLEGE TANSAC UNIT Vs. ASSOCIATION OF UNIVERSITY TEACHERS TAMIL NADU	August 10, 2016
C.B.SRINIVASAN Vs. THE DEPUTY COMMISSIONER OF INCOME TAX	March 21, 2016
C.CHIDAMBARAM Vs. THE COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	June 9, 2016
C.ELANGOVAN Vs. THE EXECUTIVE DIRECTOR, INDIAN OIL CORPORATION LTD.	August 2, 2016
C.L. RAJENDRAN Vs. THE COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	June 2, 2016
C.M. SYED BABU Vs. THE PRINCIPAL SECRETARY, TAMIL NADU SLUM CLEARANCE BOARD AND ORS.	March 1, 2016
C.MADANRAJ Vs. REGIONAL PROVIDENT FUND COMMISSIONER	April 25, 2016
C.MANI Vs. STATE OF TAMIL NADU	April 25, 2016
C.MANIKANDAN Vs. THE GOVERNMENT OF TAMIL NADU	December 2, 2016
C.PANNEERSELVAM Vs. MANOHARAN	October 20, 2016
C.R. TAMILVANAN, PROP: CRT GRANITE PARK 5/157, TEACHERS COLONY NGO COLONY POST, DINDIGUL 624 005 Vs. THE COMMISSIONER OF POLICE SALEM	December 15, 2016
C.S. KAMALAKSHI Vs. P.K. BALAKRISHNAN	January 5, 2016
C.S. SARAN KUMAR (IN W.P. NO. 26628 OF 2016) Vs. THE UNION OF INDIA REP. BY ITS SECRETARY, MINISTRY OF LABOUR, SHRAM SHAKTI BHAVAN, NEW DELHI	August 17, 2016
C.S. TRADERS Vs. THE MANAGING DIRECTOR TAMILNADU CIVIL SUPPLIES CORPORATION	April 29, 2016
C.VENKATESAN Vs. THE DISTRICT COLLECTOR, TUTICORIN DISTRICT, TUTICORINS	November 21, 2016
CADILA HEALTHCARE LTD Vs. SUN PHARMACEUTICAL INDUSTRIES LIMITED	October 21, 2016
CAMBRIDGE SOLUTIONS LIMITED Vs. GLOBAL SOFTWARE LIMITED; ING VYSEYA BANK LIMITED; DSQ SOFTWARE LIMITED; DEBTS RECOVERY TRIBUNAL-I; RECOVERY OFFICER	September 28, 2016
CANARA BANK, SRIVILLIPUTTUR BRANCH Vs. BANKING OMBUDSMAN AND ORS.	February 2, 2016
CANDIDA JUSTINA Vs. SUNDERBABU	July 28, 2016
CAPT M S KRISHNA KUMAR Vs. UNION OF INDIA; AIR INDIA LIMITED; AIR INDIA LIMITED, EXECUTIVE DIRECTOR OF OPERATIONS; AIR INDIA LIMITED, GENERAL MANAGER; CENTRAL TRAINING ESTABLISHMENT	June 15, 2016
CARBURETTORS LTD Vs. ASST COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-I(3); ASST COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-1(1)	April 26, 2016
CASTROL LIMITED Vs. NELLAI OIL AGENCY	August 23, 2016
CASTROL LIMITED AND ORS. Vs. MOHAMMED TRADING AS ASTROL PETRO PRODUCTS NO. 28 AND ORS.	March 10, 2016
CATERPILLAR INDIA PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX	February 4, 2016
CAVINKAARE PRIVATE LIMITED Vs. PANCHAKSHARAM GURU MOORTHY	August 1, 2016
CAVINKARE PRIVATE LIMITED Vs. DAILY FRESH FRUITS P. LTD.	April 29, 2016
CAVINKARE PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 1(2) AND ORS.	January 6, 2016
CBI Vs. ANDASU RAVINDAR	July 22, 2016
CDS YADAV Vs. THE JOINT COMMISSIONER,KENDRIYA VIDYALAYA SANGATHAN	March 4, 2016
CEEDEEYES STANDARD TOWERS PVT LTD Vs. DISTRICT COLLECTER OF CHENNAI,; SPECIAL TAHSILDAR (LA); COMMISSIONER (ULC); EXECUTIVE ENGINEER (PWD); SECRETARY, HIGHWAYS DEPARTMENT	September 14, 2016
CENTRAL BANK OF INDIA, REGIONAL OFFICE, MADURAI REPRESENTED THROUGH ITS REGIONAL MANAGER, RAJA MUTHAIAH MANDRAM, 1ST FLOOR, DR. AMBEDHKAR ROAD, MADURAI TOWN Vs. GOMATHIAMMAL	October 19, 2016
CENTRAL BOARD OF EXCISE & CUSTOMS Vs. METTUR THERMAL POWER STATION	December 21, 2016
CETEX PETROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI I COMMISSIONERATE; ADDITIONAL COMMISSIONER OF CENTRAL EXCISE, CHENNAI I COMMISSIONERATE; JOINT COMMISSIONER OF CENTRAL EXCISE, CHENNAI I COMMISSIONERATE	July 14, 2016
CHAIRMAN & BOARD OF GOVERNORS Vs. W B VASANTHA	August 22, 2016
CHAITANYA BUILDERS & LEASING PVT LTD Vs. VIJAYA PADMANABAN	August 17, 2016
CHAKRA FOUNDATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 28, 2016
CHANDIRAN AND OTHERS Vs. STATE	February 12, 2016
CHANDRA KRISHNAMURTHY Vs. JOINT SECRETARY TO GOVERNMENT AND OTHERS	January 11, 2016
CHANDRA MOHAN Vs. SHANMUGAVALLI	May 26, 2016
CHANDRA SOUNDARAPANDIAN Vs. STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, FORT ST. GEORGE, CHENNAI	November 4, 2016
CHANDRAN Vs. SENTHURPANDIAN	June 2, 2016
CHANDRAN Vs. STATE OF TAMIL NADU	August 17, 2016
CHANDRASEKAR Vs. TMT. ESWARI	January 4, 2016
CHANDRASEKAR SIVARAM Vs. JYOTSNA SIVAKUMAR	June 13, 2016
CHANDRASEKARAN Vs. S CHINNAIAN	January 18, 2016
CHANGE INDIA AND ORS. Vs. GOVERNMENT OF TAMIL NADU AND ORS.	April 6, 2016
CHELLADURAI Vs. KOTHALAMUTHU	December 22, 2016
CHELLAMMAL Vs. RAJKUMAR AND ANOTHER	September 21, 2016
CHELLAMMAL AND ORS. Vs. SADHU AND ORS.	January 8, 2016
CHELLAPPA @ ARUNACHALAM Vs. HARI NARAYANAN	July 26, 2016
CHELLAPPAN Vs. STATE	July 18, 2016
CHELLAPPAN Vs. K.R.RAVI	January 22, 2016
CHEMPLAST SANMAR LIMITED Vs. SENTHAMIZHSELVI	June 30, 2016
CHENNAI KATRADI URPATHIYALARGAL VIRPANAIYALARGAL SANGAM Vs. GOVERNMENT OF TAMIL NADU	November 3, 2016
CHENNAI METRO WATER SUPPLY & SEWERAGE BOARD Vs. V. SURESHBABU	July 18, 2016
CHENNAI SUPER KINGS CHENNAI LTD. Vs. BOARD OF CONTROL FOR CRICKET IN INDIA CRICKET CENTRE AND ORS.	January 20, 2016
CHETTINAD INTERNATIONAL COAL TERMINAL PRIVATE LIMITED Vs. THE COMPETITION COMMISSION OF INDIA AND ORS.	March 29, 2016
CHIEF EXECUTIVE OFFICER Vs. LABOUR COURT	March 31, 2016
CHIEF GENERAL MANAGER, STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.	January 25, 2016
CHINNA OVU. REDDIAR AND OTHERS Vs. SANKARANKOIL TALUK, MESIAPURAM VILLAGE PILLAIYAR KOIL	November 22, 2016
CHINNA PALANISAMY GOUNDER Vs. LATHA	December 16, 2016
CHINNA RAO Vs. STATE	November 7, 2016
CHINNACHAMY Vs. PERUMAL NAICKER	December 2, 2016
CHINNADAIKKAN Vs. STATE	November 7, 2016
CHINNADURAI Vs. STATE	February 12, 2016
CHINNAIAH Vs. SAKTHIVEL, S/O VADIVEL PILLAI; STATE HUMAN RIGHTS COMMISSION- TAMIL NADU; SECRETARY TO GOVERNMENT	September 27, 2016
CHINNAKKANNU @ CHINNAKANNAN Vs. STATE REP BY INSPECTOR OF POLICE	September 12, 2016
CHINNAPILLAI Vs. STATE	April 25, 2016
CHINNAPPAN Vs. RADHAKRISHNAN	December 20, 2016
CHINNAPPAN Vs. STATE	March 14, 2016
CHINNASAMY Vs. KANDASAMY AND ORS.	January 11, 2016
CHINNATHAMBI Vs. STATE	July 14, 2016
CHINNATHAMBI Vs. STATE	August 4, 2016
CHINNATHAMBI AND ORS. Vs. THE STATE	April 13, 2016
CHINNATHAMBI MUPPAR AND OTHERS Vs. KESAVA MUPPAR AND OTHERS	January 8, 2016
CHINNATHANGAM Vs. DISTRICT COLLECTOR; PROJECT DIRECTOR,DISTRICT RURAL DEVELOPMENT AUTHORITY; BLOCK DEVELOPMENT OFFICER, PANAMARATHUPATTI BLOCK; PRESIDENT, VILLAGE PANCHAYAT	April 15, 2016
CHINTHAMANI AND ORS. Vs. STATE BY THE INSPECTOR OF POLICE	March 21, 2016
CHITHAKKAL Vs. MARIA THANGA PUSHPAM	December 5, 2016
CHITTU @ CHITHRA; PANDIAN @ MARUTHA PANDIAN Vs. STATE	March 22, 2016
CHOCKALINGAM AND ORS. Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.	April 11, 2016
CHOCKALINGAM PALANIAPPAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	March 31, 2016
CHOCKALINGRAM PALANIAPPAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD.	May 11, 2016
CHOCKKIAH Vs. STATE	October 24, 2016
CHOKKALINGAM Vs. STATE	March 22, 2016
CITY CENTRE (TIRUPUR) CONSTRUCTION PVT. LTD. Vs. THE SUB REGISTRAR, TIRUPUR JOINT AND ORS.	April 20, 2016
CITY MEDI TECH INDUSTRIES PVT. LTD. Vs. DISTRICT COLLECTOR OFFICE OF COLLECTORATE	April 28, 2016
CITY UNION BANK Vs. SRI BALAJI EXPORT CORPORATION	June 6, 2016
CLASSIC BUILDERS (MADRAS) (P.) LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL	January 29, 2016
CMP-IR INDIA PRIVATE LIMITED; SEINSA AUTOFREN INDIA PRIVATE LIMITED Vs. STATE	August 31, 2016
CNCC ENGINEERING PRODUCTS PVT LTD. Vs. R.SANKARI	August 11, 2016
CODEXIS INC Vs. SHASUN CHEMICALS AND DRUGS LIMITED	November 23, 2016
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PRIVATE LIMITED Vs. INCOME-TAX OFFICER (TDS)	August 30, 2016
COMMISSIONER OF C. EX. Vs. TRANSWORLD GARNET INDIA P. LTD.	November 30, 2016
COMMISSIONER OF C. EX., CHENNAI-I Vs. INDIAN ORGANIC CHEMICALS LTD.	December 8, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. MADRAS ALUMINIUM CO. LTD.	October 21, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	February 11, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. STAR DRUGS & RESEARCH LABS LTD ; CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL	June 6, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. B S GARG; CUSTOMS, EXCISE AND SERVICE TAX	February 29, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. VASU CHEMICALS	November 23, 2016
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX LARGE TAXPAYER UNIT Vs. M/S.CHEMPLAST SANMAR LTD.	August 23, 2016
COMMISSIONER OF CENTRAL EXCISE, TIRUNELVELI Vs. INDIA CEMENTS LTD.	November 23, 2016
COMMISSIONER OF CUS., C. EX. & S.T., COIMBATORE Vs. MITHRAN	November 25, 2016
COMMISSIONER OF CUSTOMS Vs. CITY OFFICE EQUIPMENTS	March 22, 2016
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. PRASHRAY OVERSEAS PRIVATE LIMITED	March 28, 2016
COMMISSIONER OF CUSTOMS; DEPUTY COMMISSIONER OF CUSTOMS; ASSISTANT COMMISSIONER OF CUSTOMS; SUPERINTENDENT OF CUSTOMS Vs. M/S DANIEL AND SAMUEL LOGISTICS PVT LTD	March 3, 2016
COMMISSIONER OF INCOME TAX Vs. M/S. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED	December 23, 2016
COMMISSIONER OF INCOME TAX Vs. SRIVATHSA INDUSTRIES	July 27, 2016
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LTD	April 27, 2016
COMMISSIONER OF INCOME TAX Vs. P S VELUSAMY; SPICTEX COTTON MILLS (P) LTD ; SAKTHI MURUGAN AGRO FOODS LTD ; GANAPATHY MURUGAN SPINNING MILLS LTD ; SUEERA ALLOYS GLOBAL (P) LTD ; ANAND TEXTILES, TIRUPUR	March 16, 2016
COMMISSIONER OF INCOME TAX Vs. G V G INDUSTRIES PVT LTD	August 22, 2016
COMMISSIONER OF INCOME TAX Vs. A L LOGISTICS P LTD	June 21, 2016
COMMISSIONER OF INCOME TAX Vs. I.IFTHIQAR ASHIQ	February 8, 2016
COMMISSIONER OF INCOME TAX Vs. P.V.CHANDRAN	April 25, 2016
COMMISSIONER OF INCOME TAX Vs. KARUR VYSYA BANK LTD	June 6, 2016
COMMISSIONER OF INCOME TAX Vs. TIRUCHENGODE AGRICULTURAL PRODUCERS COOPERATIVE MARKETING SOCIETY LTD; AMMAPET PRIMARY AGRICULTURAL COOPERATIVE BANK LTD	August 2, 2016
COMMISSIONER OF INCOME TAX Vs. SVE ENGINEERS P LTD	September 7, 2016
COMMISSIONER OF INCOME TAX Vs. PREM TEXTILE INTERNATIONAL	June 1, 2016
COMMISSIONER OF INCOME TAX Vs. GLOBAL CALCIUM LTD.	February 1, 2016
COMMISSIONER OF INCOME TAX CENTRAL I Vs. SAS HOTELS AND ENTERPRISES LTD.	April 12, 2016
COMMISSIONER OF INCOME TAX CHENNAI Vs. RAMANIYAM HOMES P. LTD.	April 22, 2016
COMMISSIONER OF INCOME TAX COIMBATORE Vs. M/S. THE NILGIRIS CO-OPERATIVE MARKETING SOCIETY LTD.	November 2, 2016
COMMISSIONER OF INCOME TAX III Vs. METAL & CHROMIUM PLATER(P) LTD	November 9, 2016
COMMISSIONER OF INCOME TAX VIII Vs. M. HEMANATHAN	March 23, 2016
COMMISSIONER OF INCOME TAX, CENTRAL-I Vs. G.R.T. JEWELLERS (INDIA) PVT. LTD.	March 1, 2016
COMMISSIONER OF INCOME TAX, CENTRAL-I Vs. K.S. THIRUMALAIVASAN	March 7, 2016
COMMISSIONER OF INCOME TAX, CHENNAI Vs. FARIDA LEATHER COMPANY	January 20, 2016
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SAKUNTHALA RANGARAJAN	July 27, 2016
COMMISSIONER OF INCOME TAX, CHENNAI Vs. TTK HEALTHCARE LTD.	June 1, 2016
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SHRI K. SUNDARAMOORTHY (INDIVIDUAL) TC (A) NO. 1118 OF 2007	April 20, 2016
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SHAIK USMAN ALI	January 18, 2016
COMMISSIONER OF INCOME TAX, CHENNAI-LTU Vs. NEYVELI LIGNITE CORPORATION LTD.	April 12, 2016
COMMISSIONER OF INCOME TAX, COIMBATORE Vs. S. MARTIN	January 12, 2016
COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-3(2) Vs. VISHNUKUMAR TRADERS PRIVATE LIMITED	January 19, 2016
COMMISSIONER OF INCOME TAX, SALEM Vs. IDEAL GARDEN COMPLEX PVT LTD	July 6, 2016
COMMISSIONER OF INCOME TAX, TIRUCHIRAPALLI Vs. SMT. S. JAYALAKSHMI AMMAL	August 1, 2016
COMMISSIONER OF INCOME TAX, TRICHY Vs. R K TEXTILES	July 19, 2016
COMMISSIONER OF INCOME TAX, TRICHY Vs. D KRISHNAKUMAR; INTEX, 16-D, COIMBATORE ROAD	June 14, 2016
COMMISSIONER OF INCOME-TAX Vs. P.VENKATESAN	June 21, 2016
COMMISSIONER OF INCOME-TAX Vs. MAGUNTA RAGHAVA REDDY CHARITABLE TRUST	July 14, 2016
COMMISSIONER OF INCOME-TAX, CHENNAI Vs. M/S. ISC INVESTMENTS AND FINANCE PVT. LTD.	August 8, 2016
COMMISSIONER, OFFICE OF THE COMMISSIONER, DINDIGUL CORPORATION Vs. SECRETARY TO THE GOVERNMENT, DEPARTMENT OF TOWN PLANNING AND DRINKING WATER SUPPLY AND ORS.	January 12, 2016
COMMISSIONER, TIRUPPUR CITY MUNICIPAL CORPORATION, TIRUPPUR TOWN AND TALUK, TIRUPPUR DISTRICT Vs. P VISVANATHAN	August 2, 2016
COMMISSIONER, VIRUDHUNAGAR MUNICIPALITY Vs. P PAULRAJ; P SAROJA PAULRAJ	April 1, 2016
COMMR. OF CUS. (EXPORTS), CHENNAI-I Vs. TEXWORTH INTERNATIONAL	March 18, 2016
COMPTROLLER AND AUDITOR GENERAL OF INDIA & ORS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS	February 19, 2016
CONCRETE CONSTRUCTIONS Vs. R.SUBRAMANIAM	July 22, 2016
CONCRETE CONSTRUCTIONS Vs. R.SUBRAMANIAM	July 22, 2016
CONSOLIDATED METAL FINISHING PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS, OFFICE OF THE COMMISSIONER OF CUSTOMS AND ORS.	March 7, 2016
COROMANDEL OILS PVT LTD Vs. TAX RECOVERY OFFICER -1; ASSISTANT COMMISSIONER OF INCOME TAX; COMMISSIONER OF INCOME TAX-1	September 14, 2016
CORRESPONDENT Vs. A HAROON	September 26, 2016
CORRESPONDENT, HOLY CROSS PRIMARY SCHOOL Vs. CENTRAL BOARD OF DIRECT TAXES	March 3, 2016
CREATURE EXPORT FIRM AND ORS. Vs. C. KESAVAN	February 18, 2016
CREDIT SUISSE AG Vs. SPICE JET LTD.	January 27, 2016
D BASKARAN Vs. GAIL (INDIA) LIMITED; CHIEF MANAGER	February 12, 2016
D CHANDRASEKARAN Vs. DISTRICT COLLECTOR	March 21, 2016
D GOWTHAMAN Vs. SECRETARY, DEPARTMENT OF EDUCATION; DIRECTOR OF SCHOOL EDUCATION; REGIONAL INSPECTOR OF PHYSICAL EDUCATION; DISTRICT EDUCATION OFFICER, TENKASI; HEAD MASTER, T P S GOVERNMENT BOYS HIGHER SECONDARY SCHOOL	September 15, 2016
D K RAVICHANDRAN; UMA Vs. CREAM INVESTMENT AND TRADING COMPANY LIMITED; NATIONAL STOCK EXCHANGE OF INDIA LIMITED	August 8, 2016
D KAMESWARI REDDY Vs. D VARADA REDDY; GIRIJA REDDY	April 7, 2016
D MANJULA KUPPUSAMY Vs. DISTRICT REVENUE OFFICER; TAHSILDAR TALUK OFFICE VELLORE	April 5, 2016
D R LOGISTICS (P) LIMITED Vs. PRIDHVI ASSET RECONSTRUCTION AND SECURITIZATION COMPANY & ORS	January 5, 2016
D RAJA Vs. JOINT SUB-REGISTRAR NO 1 SAIDAPET, SOUTH CHENNAI; D AMSAVENI; M SARAVANAN	June 2, 2016
D RAMAGOPAL Vs. KALPALATHA RAJAN I R S	June 23, 2016
D ROBINSON; LOGESH; MOHAMMED TARIIQ; PRASANNA; M PERIASAMY; SHANKAR Vs. STATE	April 4, 2016
D VIJAYAKUMAR Vs. SECRETARY TO GOVERNMENT, HOME (POLICE) DEPARTMENT, CHENNAI AND OTHERS	January 12, 2016
D VIJAYALAKSHMI Vs. REGISTRAR GENERAL; REGISTRAR (VIGILANCE); SECRETARY, LAW DEPARTMENT; CHAIRMAN, BAR COUNCIL OF TAMIL NADU; CHAIRMAN, TAMIL NADU ELECTRICITY BOARD; SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT; DIRECTOR GENERAL OF POLICE	June 2, 2016
D. APPINACKKAR Vs. STATE	January 6, 2016
D. BALAN Vs. INSPECTOR GENERAL OF REGISTRATION	December 19, 2016
D. BASKARAN Vs. THE PRESIDING OFFICER, LABOUR COURT, CUDDALORE	March 9, 2016
D. DAKSHINAMOORTHY AND ORS. Vs. RANJITHAM AND ORS.	January 11, 2016
D. GANESAN Vs. THE GENERAL MANAGER (ADMINISTRATION), TAMIL NADU CIVIL SUPPLIES CORPORATION AND ORS.	March 15, 2016
D. JAMES PETER Vs. THE REVENUE DIVISIONAL OFFICER, AMBATTUR AND ORS.	March 15, 2016
D. KRISHNAMOORTHY Vs. STATE	January 27, 2016
D. MURUGAIAH Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AT NAGERCOIL AND ORS.	March 23, 2016
D. NAGARAJAN Vs. ASSISTANT COMMISSIONER AND ORS.	March 2, 2016
D. PERCIVUL PERICLES AND ORS. Vs. THE PRINCIPAL SCHOOL OF LAW SAVEETHA UNIVERSITY AND ORS.	March 11, 2016
D. RAMAMURTHY Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX-I AND ORS.	March 1, 2016
D. SARAVANAN Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX - 6 AND ORS.	March 11, 2016
D. SELVAKUMAR Vs. THE DISTRICT COLLECTOR, VILLUPURAM DISTRICT AND ORS.	March 21, 2016
D. SETTU AND ORS. Vs. THE DIVISIONAL EXECUTIVE MAGISTRATE/REVENUE DIVISIONAL OFFICER AND ORS.	April 20, 2016
D. SOUNDER RAJAN Vs. CHAIRMAN AND MANAGING DIRECTOR AIR INDIA LIMITED	November 15, 2016
D. THIMMESWARA RAO Vs. COMMISSIONER OF CUSTOMS, CHENNAI-VIII	October 5, 2016
D. VENKATAPATHY Vs. D. JEGAPATHY	January 19, 2016
D.A. JOYSON SETHURAJ Vs. THE BOARD OF TRUSTEES, TUTICORIN TRUST, REP. BY THE CHAIRMAN, TUTICORIN TRUST, TUTICORIN	December 8, 2016
D.DHANASEKARAN Vs. V.DAMODHARAN	September 20, 2016
D.IRENE Vs. THE SECRETARY TO GOVERNMENT	November 7, 2016
D.RAJALAKSHMI Vs. THE DISTRICT COLLECTOR	June 13, 2016
D.RENGARAJ REDDIAR Vs. T.SANKARAPPA REDDIAR	August 9, 2016
D.ROSELIN JOYCE Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD.	June 14, 2016
D.SAIKUMARAN Vs. T.R.SULOCHANA	April 21, 2016
D.SAMPATH Vs. THE INSPECTOR OF POLLICE.	August 19, 2016
D.THIAGARAJAN Vs. THE REGIONAL PASSPORT OFFICER	July 29, 2016
D.UMA MAHESWARI Vs. THE SECRETARY COMMERCIAL TAXES & REGISTRATION DEPARTMENT	March 17, 2016
DAEJUNG MOPARATS P. LTD. Vs. THE PRESIDING OFFICER	April 13, 2016
DAMODARAN S\O ELUMALAI NAICKER Vs. POONGAVANAM AMMAL	October 18, 2016
DAMODHARA REDDY AND ORS. Vs. BAKKIARAJ AND ORS.	January 4, 2016
DANAVARSHINI EXPORTS PVT. LTD. Vs. CUS. & C. EX. SETTLEMENT COMMISSION	November 15, 2016
DART INDUSTRIES INC. AND OTHERS Vs. TECHNO PLASTIC INDUSTRIES	October 21, 2016
DATAFIELD INDIA PRIVATE LIMITED Vs. THE DEVELOPMENT COMMISSIONER MINISTRY OF COMMERCE & INDUSTRIES	July 28, 2016
DAVID AROKIARAJ @ DASS Vs. STATE	March 9, 2016
DAVID R.THOMAS RASOL THIRUVENY Vs. R.SATHISH KUMAR	January 20, 2016
DAYS INN DECCAN PLAZA Vs. COMMISSIONER OF SERVICE TAX AND OTHERS	February 22, 2016
DAYS INN DECCAN PLAZA Vs. COMMISSIONER OF SERVICE TAX (APPEALS)-I; ADDITIONAL COMMISSIONER OF SERVICE TAX	September 30, 2016
DECCAN CHRONICLE HOLDINGS LTD. Vs. YES BANK LIMITED AND ORS.	March 7, 2016
DEEPA PRASAD Vs. HAFSA ZAINUDDIN	October 20, 2016
DEEPALAKSHMI Vs. CHANDRASEKARAN	January 22, 2016
DEEPTI AHUJA Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY-CUM- INSPECTOR GENERAL OF REGISTRATION	July 20, 2016
DEEPU Vs. STATE	February 22, 2016
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. TAMIL NADU INDUSTRIAL CO-OP RUBBERISED COIR PRODUCTS LTD	June 1, 2016
DESTITUTE CHARITABLE TRUST Vs. CHAIRMAN, CHILD WELFARE COMMITTEE	August 11, 2016
DEVA ASIR Vs. THE SECRETARY TO GOVERNMENT,SCHOOL EDUCATION DEPARTMENT,STATE OF TAMIL NADU	March 15, 2016
DEVA ASIR Vs. THE SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, STATE OF TAMIL NADU AND ORS.	January 29, 2016
DEVAKI Vs. C.L. SUBRAMANIAN	January 5, 2016
DEVANEETHI Vs. T. SATHIAH AND ORS.	April 7, 2016
DEVENDRAN Vs. P.V. PALANI	May 11, 2016
DEVI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU; DISTRICT MAGISTRATE & DISTRICT COLLECTOR	March 31, 2016
DEVI Vs. STATE	March 29, 2016
DEVI VENKATACHALAM COLLEGE OF EDUCATION Vs. THE REGIONAL DIRECTOR AND ORS.	March 14, 2016
DEVI; MINOR KOWSALYA; MINOR GOWRISHANKARI; MINOR VASAGI Vs. VENUGOPAL	July 21, 2016
DHANAKANDHAN Vs. STATE	June 30, 2016
DHANALAKSHMI Vs. MUNIAMMAL @ SENTHAMARAI; PERUMAL; SIVANANDHAM; ARUMUGHAM; NATARAJAN; MANI @ MAHAGANAPATHI	August 22, 2016
DHANALAKSHMI Vs. M C SUBRAMANIAM	September 16, 2016
DHANALAKSHMI MILLS LTD. Vs. R.KRISHNAMURTHY	July 21, 2016
DHANAPAL Vs. STATE REP BY INSPECTOR OF POLICE	September 16, 2016
DHANASEKAR Vs. STATE	June 9, 2016
DHANASEKARAN Vs. SUB INSPECTOR OF POLICE	June 8, 2016
DHARMA @ DHARMARAJ Vs. THE SECRETARY TO GOVERNMENT,HOME, PROHIBITION AND EXCISE DEPARTMENT	January 8, 2016
DHARMALINGAM Vs. STATE	April 4, 2016
DHARMARAJ Vs. STATE	June 2, 2016
DHARMARAJ ROBERT MANICKAM Vs. RAJENDRAN	November 2, 2016
DHAYA COLLEGE OF ENGINEERING Vs. ANNA UNIVERSITY; CENTRE FOR AFFILIATION OF INSTITUTIONS; DEPUTY DIRECTOR, TOWN AND COUNTRY PLANNING; SUPERINTENDING ENGINEER	June 24, 2016
DHAYALAN Vs. STATE OF TAMIL NADU	April 25, 2016
DHAYALU Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.	January 5, 2016
DHL EXPRESS(I) PVT. LTD. Vs. LABOUR OFFICER (III) KURALAGAM	September 8, 2016
DIRECTOR GENERAL OF POLICE Vs. THIRUKACHUR K ARUMUGAM	February 12, 2016
DIRECTOR GENERAL OF POLICE DR. RADHA KRISHNAN SALAI Vs. E. JAYAKUMAR FORMERLY INSPECTOR OF POLICE	November 30, 2016
DIRECTOR OF ELEMENTARY EDUCATION AND OTHERS Vs. A YASMIN AND ANOTHER	January 6, 2016
DISTRICT COLLECTOR Vs. L S RAMDOSS	April 29, 2016
DISTRICT COLLECTOR Vs. DURAI RAJ	March 28, 2016
DISTRICT COLLECTOR, ARIYALUR; REVENUE DIVISIONAL OFFICER, ARIYALUR; TAHSILDAR, ARIYALUR Vs. VELUSAMIDURAI	March 28, 2016
DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER; SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE Vs. N E RAJASUDHAN	April 25, 2016
DISTRICT ELEMENTARY EDUCATIONAL OFFICER; ASSISTANT ELEMENTARY EDUCATIONAL OFFICER Vs. S VELANKANNI	April 22, 2016
DIVISIONAL MANAGER,ORIENTAL INSURANCE CO.LTD.,SIVAKASI Vs. PERUMAL	November 9, 2016
DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LIMITED; CHIEF DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LIMITED Vs. BABU FILLING STATION; A S RAVEENDRAN	July 13, 2016
DIVYA IMPEX AND ORS. Vs. STATE OF TAMIL NADU AND ORS.	March 10, 2016
DIVYA VIKRAM Vs. VIKRAM VIJAYARAGHAVAN	March 28, 2016
DIX FRANCIS Vs. INCOME TAX SETTLEMENT COMMISSION; COMMISSIONER OF INCOME TAX, (CENTRAL); DEPUTY COMMISSIONER OF INCOME TAX	August 12, 2016
DORAND AND ORS. Vs. THE SUPERINTENDENT OF POLICE, NAGERCOIL AND ORS.	February 1, 2016
DOSS Vs. STATE	March 16, 2016
DOVETON PROTESTANT SCHOOLS ASSOCIATION Vs. MATEEN KAISER; ESRA TASNEEM ASLAM; MOHAMED IQBAL; MOHAMED AMJAD; AKHTAR JABEEN NASEER; ASIF AGENCIES; KODAK PHOTO STUDIO; VIEW & VISION CENTRE; SANGAM MEDICALS; PANDAY PAAN HOUSE	March 11, 2016
DOWLATH Vs. STATE OF TAMIL NADU	April 12, 2016
DR. B. MANIVANNAN Vs. SECRETARY TO GOVERNMENT	December 1, 2016
DR. I. MANSOOR Vs. THE ASSISTANT ENGINEER, TANGEDCO, TOWN SOUTH, RAMANATHAPURAM	December 16, 2016
DR. IVAN A JONES Vs. THE TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY	September 29, 2016
DR. K. KANDASAMY Vs. MAHALAKSHMI METAL AND SCRAP PROCESSING PVT. LTD.	July 1, 2016
DR. R. JAYAKARAN ISSAC Vs. THE CHURCH OF SOUTH INDIA, SYNOD REP. BY ITS MODERATOR MOST REV. DR. DYVASIRVATHAM NO. 5, WHITES ROAD, ROYAPETTAH CHENNAI	December 15, 2016
DR. RAJA SARAVANAN Vs. DEPUTY COMMISSIONER/EXECUTIVE OFFICER, ARULMIGU PARTHASARATHY SWAMY	January 4, 2016
DR. S.VETRIVEL CHEZIAN Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, HEALTH & FAMILY WELFARE DEPARTMENT, FORT ST.GEORGE, CHENNAI	November 23, 2016
DR. SHANTILAL S/O LATE BALCHANRA JAIN Vs. MODIRAM S/O KALURAM CHANDEL	July 29, 2016
DR. ZUBAIDA BEGUM Vs. STATE	April 5, 2016
DR.J.JEYAKANNAN Vs. THE UNION OF INDIA	August 2, 2016
DR.P.RAMAR Vs. THE STATE OF TAMIL NADU	September 29, 2016
DR.P.SARAVANAN Vs. THE INSPECTOR OF POLICE	August 18, 2016
DR.S.REVWATHY Vs. THE GOVERNMENT OF TAMIL NADU	November 9, 2016
DR.S.VIJAI VIKRAMAN Vs. THE GOVERNMENT OF TAMIL NADU	April 22, 2016
DRAVIDA MUNNETRA KAZHAGAM Vs. THE SECRETARY,GOVERNORS SECRETARIAT RAJ BHAVAN	September 21, 2016
DRAVIDA MUNNETRA KAZHAGAM Vs. THE SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT	October 4, 2016
DRAVIDA MUNNETRA KAZHAGAM Vs. THE ELECTION COMMISSIONER OF INDIA AND ORS.	March 9, 2016
DREAM CASTLE Vs. UNION OF INDIA	April 18, 2016
DREDGING SOLUTIONS Vs. UNION OF INDIA AND ORS.	February 10, 2016
DURAI EZHILAN Vs. THE ARUNA SUGARS HIGHER SECONDARY SCHOOL	August 3, 2016
DURAIRAJ Vs. STATE	April 6, 2016
DURAIRASAN Vs. D.KUPPUSWAMY	July 29, 2016
DURAISAMY Vs. THE ASSISTANT EXECUTIVE ENGINEER (DISTRIBUTION)	August 1, 2016
DURAISAMY Vs. STATE	June 17, 2016
DURAISAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD. AND ORS.	January 4, 2016
DURAISAMY AND ORS. Vs. STATE AND ORS.	April 21, 2016
DURGA GARMENTS Vs. FRIENDS APPARELS; V MUTHUSAMY; PALANISAMY	June 13, 2016
DURGA PRASATH Vs. VASANTHA @ VASANTHAMMAL	March 29, 2016
E ANITHA Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS; GOVERNMENT OF TAMILNADU; G VIJAYA; P MATHUSUTHANAN	April 29, 2016
E E 423 UDANGUDI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY Vs. DEPUTY COMMISSIONER OF LABOUR; S MUTHUKUMAR	April 13, 2016
E. DAVID KARUNAHARAN Vs. STATE	October 19, 2016
E. MANICKAM Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDING EVR SALAI	August 8, 2016
E. MEGANATHAN AND ORS. Vs. M. SAMRAI	February 17, 2016
E. NAVIN Vs. THE DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS, NUNGAMBAKKAM, CHENNAI	December 2, 2016
E.BATHIAH Vs. THE CHAIRMAN & MANAGING DIRECTOR STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED	June 28, 2016
E.MEENAKSHI SUNDARAM Vs. STATE OF TAMIL NADU	January 20, 2016
E.SARAVANAN Vs. E.PICHANDI	April 20, 2016
E.T.A.GENERAL PVT. LTD. Vs. THE ADDITIONAL COMMISSIONER OF CENTRAL EXCISE	June 21, 2016
EASWARAN Vs. STATE	July 27, 2016
EASWARI Vs. THE PRINCIPAL SECRETARY,DEPARTMENT OF SCHOOL EDUCATION,STATE OF TAMIL NADU	June 8, 2016
EGGYA Vs. STATE	February 3, 2016
EKAMBARAM Vs. STATE	July 22, 2016
ELANGOVAN Vs. STATE	February 16, 2016
ELAYARAJA Vs. STATE	March 21, 2016
ELEPHANT G. RAJENDRAN Vs. THE STATE OF TAMIL NADU AND ORS.	April 6, 2016
ELGI ULTRA INDUSTRIES LIMITED Vs. THE DEPUTY COMMISSIONER OF CENTRAL EXCISE AND ORS.	March 10, 2016
ELLAPPAN Vs. STATE	March 1, 2016
ELUMALAI Vs. A G L IRUDHAYARAJ	April 28, 2016
ELUMALAI Vs. KANTHAMANI AMMAL	December 21, 2016
EMPEE DISTILLERIES LTD. Vs. DEPUTY COMMISSIONER OF SERVICE TAX, SERVICE TAX COMMISSIONERATE	January 22, 2016
EMPERUMAN Vs. RANGARAJAN	April 25, 2016
ENGINEERING GRADUATES ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU; CHIEF ENGINEER	May 26, 2016
ENNORE FOUNDRIES LIMITED Vs. STATE OF TAMIL NADU	March 9, 2016
ENNORE PORT LTD Vs. HINDUSTAN CONSTRUCTION COMPANY LTD ; BOARD OF TRUSTEES OF PORT OF CHENNAI; JAGMAN SINGH; DHARM VIR; T JANAKRAJ THOMAS	July 27, 2016
EQUITAS FINANCE LIMITED Vs. EQUITAS HOUSING FINANCE LIMITED	June 6, 2016
ESAKKIAPPA MANIKARAJ @ RAJA Vs. STATE	December 8, 2016
EVEREADY INDUSTRIES INDIA LD. Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, SOUTH ZONAL BENCH AND ORS.	March 3, 2016
EX-APPRENTICES ASSOCIATION CORDITE FACTORY Vs. UNION OF INDIA	April 12, 2016
EXCEL SHIPPING SERVICES Vs. THE COMMISSIONER OF CUSTOMS AND ORS.	February 11, 2016
EXPRESS CLEARING AGENCY Vs. CHENNAI PORT TRUST	April 29, 2016
EXPRESS EXCLUSIVE DEVELOPERS PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS	February 22, 2016
EXSURGE PROPRIETORSHIP CONCERN Vs. PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI); CHAIRMAN & MANAGING DIRECTOR, TAMIL NADU SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION; COLLECTOR, VELLORE COLLECTORATE, SATHUVACHARI, VELLORE DISTRICT; COMPETENT AUTHORITY CUM SPECIAL DISTRI	April 7, 2016
EZHILARASI; VARADHAN Vs. S UMAPATHY	March 8, 2016
EZRA SARGUNAM Vs. D.JANARDHANAM	September 20, 2016
F. ANDREWS DINAKARAN Vs. UNION OF INDIA	August 19, 2016
F.ABDUL SUBAN Vs. A.NOORUNNISSA	August 24, 2016
FALCON TYPES LTD Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL; COMMISSIONER OF CUSTOMS (SEAPORT-IMPORT)	June 15, 2016
FATHER OF THE CONSTITUTION OF INDIA FOUNDATION Vs. THE STATE OF TAMIL NADU AND ORS.	March 18, 2016
FELIX SURESH PETER Vs. INSPECTOR OF POLICE, PERAIYUR POLICE STATION; V RADHAKRISHNAN	June 30, 2016
FEROZKHAN Vs. STATE	February 23, 2016
FILM FACTORY WORKERS UNION Vs. GOVERNMENT OF INDIA	November 29, 2016
FIVE STAR RECREATION CLUB Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD.	August 3, 2016
FLEXTRONICS TECHNOLOGIES (INDIA) PRIVATE LIMITED Vs. STATE OF TAMIL NADU	April 18, 2016
FOUSTIN THAMBI Vs. TRESSA AND OTHERS	March 3, 2016
FOXCONN INDIA DEVELOPER (P) LTD. Vs. THE INCOME TAX OFFICER	April 4, 2016
FRANKLIN D.PAUL @ PAULKUTTY SECRETARY Vs. P.STALIN	December 22, 2016
FRAULIN, PARTNERSHIP FIRM, REP BY ITS PARTNER J SUMITHA Vs. S THILAGAVATHY	September 29, 2016
FRESH & HONEST CAFE LTD. Vs. THE ASSISTANT COMMISSIONER (CT), VELACHERY ASSESSMENT CIRCLE	January 18, 2016
FRESH PAPIERS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., CHENNAI	June 21, 2016
G A SRIDHAR Vs. UNION OF INDIA; CHIEF ENGINEER (CONSTRUCTION), SOUTHERN RAILWAY, CONSTRUCTION BRANCH; DEPUTY CHIEF ENGINEER (CONSTRUCTION-MAS), SOUTHER RAILWAY; P K MISHRA (PRESIDING ARBITRATOR), CHIEF ADMINISTRATIVE OFFICER (CONSTRUCTION), SOUTHERN RAILWAY	September 9, 2016
G CHINNADURAI Vs. INCOME TAX OFFICER	August 29, 2016
G FIBI Vs. SECRETARY TO GOVERNMENT AND OTHERS	January 5, 2016
G GNANASEKARAN Vs. COMMISSIONER OF COMMERCIAL TAXES; JOINT COMMISSIONER (ADMINISTRATION) COMMMERCIAL TAXES	June 21, 2016
G JANAKI Vs. C ARASUKUMAR	April 11, 2016
G JAYAPARAKASH Vs. L BALAKRISHNAN; R KALYANASAMY; HEAD MASTER, M N M HIGH SCHOOL; DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATIONAL OFFICE, POLLACHI TOWN, COIMBATORE DISTRICT; DISTRICT COLLECTOR, DISTRICT COLLECTOR S OFFICE	June 29, 2016
G JOTHI AND OTHERS Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS	February 22, 2016
G K PARTHASARATHY Vs. K GOPAL	January 28, 2016
G M GANESAN Vs. INSPECTOR OF PANCHAYATS; REVENUE TAHSILDAR; VICE PRESIDENT USOOPUR VILLAGE PANCHAYAT	April 27, 2016
G MURUGESAN Vs. STATE	April 5, 2016
G PRAKASH CHAND JAIN Vs. SIVASAKTHI VINAYAGAR TEMPLE; DAYALAN NAIDU; M VENKATESAN @ THAMBAIAH	April 5, 2016
G RAJKUMAR Vs. STATE OF TAMIL NADU; DIRECTOR OF COLLEGIATE EDUCATION; K SEKAR; REGIONAL JOINT DIRECTOR OF COLLEGIATE EDUCATION; R RAMASAMY	August 29, 2016
G RAMKUMAR Vs. REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICER	June 28, 2016
G SANTHAKUMARI Vs. G MURTHY	September 23, 2016
G SRIRAM Vs. STATE OF TAMILNADU	September 21, 2016
G SYED FAZULLAH Vs. THAMEEM BASHA AND OTHERS	January 25, 2016
G. DHAYALAN Vs. THE SENIOR DIVISIONAL ELECTRICAL ENGINEER, UNION OF INDIA, SOUTHERN RAILWAY, MADRAS DIVISION, NGO ANNEXE BUILDING, PARK TOWN, CHENNAI 600 003	October 19, 2016
G. GEETHA Vs. B. SANTHA	August 8, 2016
G. GOPAL AND ORS. Vs. STATE OF TAMIL NADU AND ORS.	March 1, 2016
G. KAMALAKANNIAH AND ORS. Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.	January 4, 2016
G. KANNIAPPAN Vs. SAROJA	November 16, 2016
G. KRISHNAMOORTHY Vs. INSTITUTION OF MECHANICAL ENGINEERS (INDIA) AND ORS.	January 29, 2016
G. MASILAMANI Vs. CESTAT, CHENNAI	November 24, 2016
G. MURUGAN Vs. THE COMMISSIONER, TENKASI MUNICIPALITY, TENKASI AND ORS.	March 16, 2016
G. NATARAJAN Vs. THE SECRETARY TO GOVERNMENT, HEALTH & FAMILY WELFARE (A1) DEPARTMENT AND ORS.	February 2, 2016
G. RAMESH Vs. UNION OF INDIA	January 25, 2016
G. RAVICHANDRAN Vs. THE PRINCIPAL SECRETARY, HIGHWAYS & MINOR PORTS, GOVERNMENT OF TAMIL NADU AND ORS.	February 25, 2016
G. SAMRAJ JAYAKUMAR Vs. INDIAN BANK AND ORS.	March 11, 2016
G. SARASWATHI Vs. V. VENKATAVARADHAN	October 20, 2016
G. SATHYAN Vs. B. VASUDEVAN	November 21, 2016
G. SATHYAN Vs. B. VASUDEVAN	April 22, 2016
G. VELAYUTHAM ASARI Vs. TAMIL NADU INDUSTRIAL INVESTMENT AND ORS.	April 12, 2016
G.B. CHAKRAVARTHI AND ORS. Vs. C. KISHANLAL	January 25, 2016
G.BAKTAVATCHALAM & CO. Vs. C.ABDUL RAHMAN & CO.	March 24, 2016
G.BALAKRISHNAN Vs. STATE OF TAMILNADU	June 15, 2016
G.BHARATHI Vs. UNION OF INDIA	April 12, 2016
G.D.PUSHPAVATHY Vs. MADHAVI	April 27, 2016
G.E.T. POWER LIMITED Vs. STATE BANK OF INDIA AND ORS.	April 20, 2016
G.GNANASEKARAN Vs. THE JOINT COMMISSIONER, THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENT	October 4, 2016
G.JANOBAI Vs. V.M.DEVADOSS	June 14, 2016
G.KARTHIC KANNAN Vs. STATE OF TAMIL NADU	April 5, 2016
G.LAKSHMI Vs. U.SARASWATHI	December 20, 2016
G.M. KAMALAKUMAR Vs. THE SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT, GOVERNMENT OF TAMIL NADU AND ORS.	March 29, 2016
G.MANI Vs. STATE	December 23, 2016
G.MURALI Vs. THE DIRECTOR	December 22, 2016
G.NAGASUBRAMANIAN Vs. INDIAN BANK	May 4, 2016
G.NAGENDRAN Vs. SECRETARY TO GOVERNMENT CORPORATION, FOOD AND CONSUMER PRODUCTION DEPARTMENT	February 25, 2016
G.NATARAJ Vs. SAGUNTHALA	August 22, 2016
G.PARAMESHWARI Vs. THE REGISTRAR GENERAL	June 16, 2016
G.RAMA RAJALAKSHMI Vs. M.SAMPATH KUMAR	December 19, 2016
G.SAKTHIVEL Vs. THE DISTRICT COLLECTOR,	August 8, 2016
G.SIVABALAN Vs. STATE	February 11, 2016
G.SURESH MURTHY Vs. UMA	June 9, 2016
G.TAMILARASI Vs. GOVERNMENT OF INDIA	April 15, 2016
G.THAVASI APPAN Vs. THE MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED	December 14, 2016
G.UMA MAHESWARI Vs. THE SECRETARY TO GOVERNMENT, HIGHER EDUCATION (F2) DEPARTMENT, GOVERNMENT OF TAMIL NADU	August 11, 2016
G.V.SAMPATH Vs. VELLORE INSTITUTE OF TECHNOLOGY	July 28, 2016
G.V.VANITHA Vs. K.DHANASEKARAN	August 11, 2016
GAJA @ GAJENDRAN Vs. STATE	February 22, 2016
GAMESA RENEWABLE PVT. LTD. Vs. DISPUTE RESOLUTION PANEL-2	July 18, 2016
GANAPATHI AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE	January 20, 2016
GANAPATHY Vs. RAJESH; V V RAMACHANDRAN; SERMACHELVI; PONNUCHAMY; RAMAKRISHNAN; NARAYANAN; RUKMANI; PADMAVATHI; CHIDAMBARAM	April 13, 2016
GANAPATHY VELALAR Vs. THIRUVALEESWARAN; MEENAKSHI; ANNALAKSHMI; SUBA	March 21, 2016
GANDHIKUMAR Vs. STATE	February 1, 2016
GANESAN Vs. STATE	November 22, 2016
GANESAN Vs. STATE	January 29, 2016
GANESAN Vs. STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE, NAMAKKAL. (MOHANUR POLICE STATION, CR.NO.354 OF 2009)	August 30, 2016
GANESAN Vs. STATE	April 13, 2016
GANESAN @ BURMA GANESAN Vs. STATE OF TAMIL NADU	September 22, 2016
GANESAN @ MOHAMED RIYAZ Vs. STATE	March 24, 2016
GANESAN AND ORS. Vs. MADURAI ACHARI AND ORS.	April 28, 2016
GANESANISAIMANI Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE VIGILANC	November 3, 2016
GANGADARAN Vs. STATE	March 3, 2016
GAYATHRI FINANCE & INVESTMENTS Vs. RATHINASABAPATHY	June 23, 2016
GDA TECHNOLOGIES LIMITED Vs. STATE	August 3, 2016
GENERAL MANAGER Vs. SECRETARY	August 16, 2016
GHEN SYED Vs. K JAYALAKSHMI	March 2, 2016
GIRIJA Vs. TAMIL NADU ELECTRICITY BOARD AND OTHERS	January 11, 2016
GMR HOLDINGS PRIVATE LIMITED; GMR PROJECTS PRIVATE LIMITED; GMR ENTERPRISES PRIVATE LIMITED Vs. STATE	July 6, 2016
GMS MOTORS PRIVATE LIMITED Vs. NISSAN MOTOR INDIA PRIVATE LIMITED	September 9, 2016
GNANAMARY Vs. THE TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION	August 23, 2016
GNANASARGUNAM Vs. DAKSHINAMURTHY	August 19, 2016
GNANASEKARAN Vs. N.SUBRAMANIA THEVAR	June 9, 2016
GOBI Vs. STATE	January 19, 2016
GOMATHI Vs. MALATHI	September 27, 2016
GOPAL Vs. STATE OF TAMIL NADU; SUPERINTENDENT OF CENTRAL PRISON PUZHAL	August 16, 2016
GOPAL Vs. STATE	April 15, 2016
GOPAL Vs. NATARAJAN	March 9, 2016
GOPAL Vs. STATE REP. BY THE INSPECTOR OF POLICE, MACHINAKUDI POLICE STATION, KOODALUR, THE NILGIRIS DISTRICT. (CRIME NO.86 OF 2013)	June 15, 2016
GOPAL @ GOPALAKRISHNAN; MATHAN @ MATHANKUMAR Vs. STATE	March 15, 2016
GOPAL PILLAI Vs. MURALIDHARAN	April 18, 2016
GOPALAKANNAN AND ORS. Vs. STATE	April 21, 2016
GOPI Vs. STATE	March 8, 2016
GOPI @ GOPINATH Vs. STATE	July 15, 2016
GOVERNMENT OF PUDUCHERRY DEPARTMENT OF CIVIL SUPPLIES AND CONSUMER AFFAIRS Vs. DIRECTOR DEPARTMENT OF CIVIL SUPPLIES AND CONSUMER AFFAIRS; PADMAVATHI MODERN RICE MILL; SATKHI MODERN RICE MIKIL; THILLAI MODERN RICE MILL; PARAMESWARI MODERN RICE MILL; LAKSHMINARAYANA MODERN RICE MILL; PANDURAJGA MODERN RICE MILL; ANGALAPARAMESWARI MOD	July 20, 2016
GOVERNMENT OF TAMIL NADU Vs. N.SUBRAMANIAN	July 25, 2016
GOVERNMENT OF TAMIL NADU Vs. WELFARE ASSOCIATION OF TAMIL NADU IND ABSORBEE PENSIONERS	April 22, 2016
GOVERNMENT OF TAMIL NADU Vs. P.ARUNKUMAR	February 8, 2016
GOVERNMENT OF TAMIL NADU AND ORS. Vs. M. VINCENT AND ORS.	April 22, 2016
GOVINDAN Vs. STATE	April 5, 2016
GOVINDARAJ Vs. RAVI	January 19, 2016
GOVINDARAJ Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE	February 1, 2016
GOVINDARAJ Vs. STATE	February 2, 2016
GOVINDARAJAN PADAYATCHI Vs. PREMANANDA VIJAYAKUMARAN & PREM ANAND; JANSI RANI AYAL; VIJAYARANI AYAL; RAJARATHINAVALLI AYAL; ROJA VAIRAM; ILANGOVAN	June 30, 2016
GOVINDASAMY; THIRUPATHY; SAMIKANNU Vs. STATE	April 21, 2016
GOVINDHA KANDAR Vs. K.MANOHARAN	August 4, 2016
GOVIS INDIA LTD. Vs. JOINT SECRETARY (RA), C.B.E. & C.	November 17, 2016
GOWRISHANKAR; ALLI MUTHU; SHYAMALA GOWRI; RAMANATHILAGA Vs. STATE	April 21, 2016
GOWTHAMAN Vs. STATE	January 19, 2016
GREEN GLOBE TRADING COMPANY Vs. THE UNION OF INDIA AND ORS.	April 5, 2016
GTN ENTERPRISES LIMITED SPINNING DIVISION Vs. PATSPIN INDIA LIMITED, 2/85-B UDUMALAI	September 23, 2016
GULREJ AND OTHERS Vs. STATE OF M.P.	June 13, 2016
GULUMAYEE AMMAL Vs. SAROJINI AMMAL	April 15, 2016
GUNASEKARAN Vs. STATE	December 2, 2016
GUPTA AND CO REP BY ITS PARTNER S K GUPTA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY; TAXATION APPEALS COMMITTEE, REP BY CHAIRMAN, PALLAVARAM MUNICIPALITY; COMMISSIONER, PALLAVARAM MUNICIPALITY	September 30, 2016
GURUSAMY Vs. THE STATE	December 9, 2016
GURUSAMY Vs. STATE OF TAMIL NADU REP.BY THE DISTRICT COLLECTOR, ERODE DISTRICT	November 2, 2016
GURUSWAMY NAIDU AND ORS. Vs. THE PRINCIPAL COMMISSIONER & COMMISSIONER OF LAND REFORMS, CHEPAUK AND ORS.	February 3, 2016
H GOUTHAMCHAND JAIN Vs. INCOME TAX OFFICER, WARD-I(2)	September 21, 2016
H NEMICHAND Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, EGMORE, CHENNAI	August 24, 2016
H. MOHAMMED HYDER ALI Vs. TAMIL NADU WAKF BOARD	July 22, 2016
H.A. BADURUNNISA Vs. THE SUB REGISTRAR, SUB REGISTRARS OFFICE TRIPLICANE AND ORS.	February 29, 2016
HAJA MOHIDEEN ABDUL JALEEL Vs. UNION OF INDIA	December 1, 2016
HAJA NAJIMUDEEN SULAIMAN Vs. THE SENIOR INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE	April 25, 2016
HAMSAMMAL @ HAMSAVENIAMMAL Vs. SPECIAL COMMISSIONER AND OTHERS	February 16, 2016
HARIDOSS; JAYA Vs. STATE	March 2, 2016
HARIKRISHNAN Vs. G SUMATHY; STELLA; SAMUEL	August 19, 2016
HARUN NATHARSHA Vs. SHEIK ABDUL KADER	February 5, 2016
HATSUN AGRO PRODUCT LTD. Vs. AROKYA FOOD PRODUCTS	June 30, 2016
HCC VAN OORD ACZ JOINT VENTURE Vs. ENNORE PORT LIMITED; M C BHIDE; O P GOEL; M VELU	August 23, 2016
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. JAYANTHI	September 28, 2016
HEMALATHA KALYANARAMAN Vs. MEERURI TANNERS	April 20, 2016
HEMAMALINI Vs. T SAKUNTHALA	March 1, 2016
HI-DESIGN Vs. COMMISSIONER OF C. EX., PONDICHERRY	September 30, 2016
HINDU NADAR EDUCATIONAL TRUST AND ORS. Vs. HINDU NADAR URAVINMURAI AND ORS.	February 22, 2016
HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT Vs. RAMASAMY	December 23, 2016
HINDUSTAN COCA-COLA BEVERAGES PRIVATE LIMITED Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION	August 16, 2016
HINDUSTAN DORR-OLIVER LTD. Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES	August 9, 2016
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. THE SOUTH ARCOT DIOCESAN CORPORATION	March 15, 2016
HINDUSTAN UNILEVER LIMITED Vs. THE DEPUTY COMMISSIONER (CT)-II	August 1, 2016
HINDUSTAN UNILEVER LIMITED Vs. DEPUTY COMMISSIONER (CT); COMMERCIAL TAX OFFICER	August 29, 2016
HINT TRANSFORMER PRIVATE LIMITED Vs. AT ELECTRIC SUPPLYS	August 1, 2016
HOTEL GOLDEN PALACE Vs. COMMISSIONER OF PROHIBITION AND EXCISE, CHEPAUK; DISTRICT COLLECTOR, NAMAKKAL DISTRICT; ASSISTANT COMMISSIONER (EXCISE), OFFICE OF DISTRICT COLLECTORATE	April 20, 2016
HOTEL NAGAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 7, 2016
HOTEL SANGAM Vs. STATE OF TAMIL NADU	July 18, 2016
HOTEL SHRILEKHA REGENCY LIMITED Vs. JOINT COMMISSIONER (COMMERCIAL TAXES); COMMERCIAL TAX OFFICER	June 15, 2016
I INDUMATHI Vs. SUB-REGISTRAR AND OTHERS	February 22, 2016
I. KEZHSON Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT RAJ	November 8, 2016
I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY, MUMBAI Vs. KALIYAMOORTHY AND OTHERS	March 4, 2016
I.PANDI Vs. THE SECRETARY TO GOVERNMENT SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME DEPT	May 11, 2016
ICICI LOMBARD GENERAL INSURANCE CO. Vs. VEERABADRAN AND ORS.	March 4, 2016
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. P. LEELAVATHI AND ORS.	February 16, 2016
ICMC CORPORATION LIMITED Vs. ELECTRONICS CORPORATION OF TAMIL NADU LIMITED (ELCOT)	January 4, 2016
ICMC CORPORATION LTD. Vs. PREVENTIVE OFFICER, OFFICE OF THE DEPUTY COMMISSIONER OF CUSTOMS - GROUP V AND ORS.	March 9, 2016
IDBI BANK LIMITED Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT OF MADRAS AS PROVISIONAL LIQUIDATOR OF SHREE RENUKA TEXTILE MILLS LIMITED AND ORS.	March 23, 2016
IDUMBAN Vs. STATE	March 2, 2016
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. THANGALAKSHMI; MINOR RITHIKA; MANI; RAJAPUSHPAM	September 8, 2016
IFFCO TOKYO GENERAL INSURANCE CO. LTD, Vs. R.KARPPUKARASI	January 6, 2016
IFMR TRUST Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, NON-CORPORATE CIRCLE -13(1)	February 19, 2016
IIANGOVAN Vs. RAMASAMY	April 15, 2016
ILAYARAJA Vs. STATE REP. BY INSPECTOR OF POLICE, K3, AMINJIKARAI POLICE STATION, CHENNAI	February 2, 2016
ILLAYA RAJA Vs. GOVERNMENT OF TAMIL NADU	September 28, 2016
IN RE Vs. SAROJA	August 16, 2016
IN RE : KOLAUDAIVELU Vs. STATE	March 29, 2016
IN RE, EQUITAS FINANCE LIMITED Vs. STATE	June 6, 2016
IN RE: W. PETER RAMESH KUMAR Vs. STATE	February 22, 2016
INBASEKARAN Vs. THE INSPECTOR OF POLICE	June 3, 2016
INDECO VENTURES LIMITED Vs. STATE	June 29, 2016
INDERCHAND D KOCHAR; ANITA KOCHAR; RAMESH KUMAR KOCHAR; SARALA KANWAR; SURESH KUMAR KOCHAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 3, 2016
INDIA HEALTHCARE SERVICES (TPA) LTD Vs. K PARAMESHWARI	December 16, 2016
INDIAN BANK Vs. TAMIL NADU SMALL INDUSTRIES CORPORATION LTD.	September 1, 2016
INDIAN BANK, ASSET RECOVERY MANAGEMENT BRANCH AND ORS. Vs. THE OFFICIAL ASSIGNEE, HIGH COURT OF MADRAS AND ORS.	March 23, 2016
INDIAN CULTURAL RESEARCH TRUST; AR RAMASWAMY AND ORS Vs. RM PALANIAPPAN; V CHANDRAMOULEESWARAN; S HARIHARAN; V PALANIAPPAN AND ORS	February 12, 2016
INDIAN HOTEL COMPANY LTD. Vs. STATE OF TAMIL NADU	March 23, 2016
INDIAN OIL CORPORATION LTD Vs. V S A JAMAL MOHAMED AND OTHERS	January 25, 2016
INDIAN OVERSEAS BANK Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE ENFORCEMENT DIRECTORATE; KANNYA ELECTRONICS PVT LTD; B SUBASH; MAPLE EXIM LIMITED; MATHAN BALARAMAN	June 7, 2016
INDIAN PIPES PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS	March 1, 2016
INDRA GANESAN EDUCATIONAL AND CHARITABLE TRUST Vs. THE DEPUTY COMMISSIONER COMMERCIAL TAXES	November 14, 2016
INDUSIND BANK LTD. Vs. K. NACHIMUTHU	March 1, 2016
INDUSTRIAL FEEDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 9, 2016
INDUSTRIAL VENTURE CAPITAL LIMITED Vs. PRADEEP RANGANATHAN	August 17, 2016
INEGA MODEL MANAGEMENT PRIVATE LIMITED Vs. GNT MEDIA PRIVATE LIMITED	March 4, 2016
INFODRIVE SOFTWARE LTD Vs. COMMISSIONER OF INCOME TAX; JOINT COMMISSIONER OF INCOME TAX; DEPUTY COMMISSIONER OF INCOME TAX	June 1, 2016
INSTITUTE OF THE FRANSICAN MISSIONARIES OF MARY Vs. UNION OF INDIA,REP , BY SECRETARY	December 22, 2016
INTEGRATED ENTERPRISES (INDIA) LTD; INTEGRATED REGISTRY SERVICES LTD; IEP INSURANCE BROKING SERVICES PRIVATE LTD; INTEGRATED REGISTRY MANAGEMENT SERVICES PRIVATE LTD Vs. STATE	June 3, 2016
INTEGRATED FINANCE COMPANY LTD. Vs. GOVERNMENT OF TAMIL NADU	July 27, 2016
INTER ASIA IMPEX Vs. FREIGHTSCAN GLOBAL LOGISTICS PVT. LTD.	August 23, 2016
INTER CONTINENT SPORTS FRIENDS CLUB Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD.	August 19, 2016
INTERBULK TRADING SA Vs. ADAM AND COAL RESOURCES PRIVATE LIMITED	December 9, 2016
IRFANA HAMEED Vs. THE GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATIONS	August 11, 2016
IVAN A JONES Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY; CONTROLLER OF EXAMINATION	September 29, 2016
IVAN D GAMA Vs. MARSHALL ANTHONY	June 13, 2016
IYYAPPAN Vs. THE CHIEF SECRETARY	November 8, 2016
J ALAMELUMANGAI Vs. SECRETARY TO GOVERNMENT; DIRECTOR OF MEDICAL EDUCATION; N MURUGANANDAM; J RADHAKRISHNAN; R VIMALA	August 24, 2016
J CHRISTOPHER RAJ Vs. COMMISSIONER, CORPORATION OF COIMBATORE; M SAMSULAI	March 31, 2016
J GANAPATHA; MARGILAL; DAVICHAND; HARISINGH Vs. N SELVARAJALOU CHETTY TRUST; SARVOTHAMAN; V ARUMUGACHANDRAN; M RAMACHANDRAN; FRANCIS GEORGE; ELANGO	September 8, 2016
J JEYAKANNAN Vs. UNION OF INDIA; DIRECTOR GENERAL CENTRAL COUNCIL FOR RESEARCH IN SIDDHA DEPARTMENT; REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	August 2, 2016
J JEYARAJ Vs. DISTRICT REGISTRAR; SUB REGISTRAR	June 2, 2016
J MURUGESAN; J UMAPATHY Vs. STATE	August 3, 2016
J N M SYSTEMS AND SERVICES (P) LTD Vs. ASHA H DAVE	January 21, 2016
J PRAKASH Vs. V S SAINARAYANAN	April 6, 2016
J SUBRAMANI Vs. DISTRICT COLLECTOR	April 20, 2016
J SURESH; WILLIAM STEPHEN Vs. STATE	July 27, 2016
J USHA NANDHINI Vs. UNION OF INDIA; CHIEF POSTMASTER GENERAL, TAMIL NADU CIRCLE; SUPERINTENDENT, RAILWAY MAIL SERVICES; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	August 19, 2016
J VANITHA Vs. CHIEF JUDICIAL MAGISTRATE	September 27, 2016
J VENUGOPAL; N S SHANMUGAM; P ANANDRAJ SWAMINATHAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HOUSING AND URBAN DEVELOPMENT DEPARTMENT; MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY; COMMISSIONER, CORPORATION OF CHENNAI; EXECUTIVE ENGINEER, TP-ENFORCEMENT, CENTRAL REGIONAL OFFICE	July 14, 2016
J. ANANDHAVALLI Vs. ICICI BANK LTD	September 20, 2016
J. ANBALAGAN Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES KILPAUK, CHENNAI	June 8, 2016
J. DURAIBABU AND ORS. Vs. THE DISTRICT COLLECTOR, KANCHIPURAM DISTRICT AND ORS.	March 7, 2016
J. DURAIMUNUSAMY AND ORS. Vs. STATE BY ADDITIONAL SUPERINTENDENT OF POLICE	April 15, 2016
J. GOPAL Vs. TAMIL NADU NEWSPRINT AND PAPERS LIMITED	December 15, 2016
J. JAMES CLEMENT Vs. REGIONAL TRANSPORT OFFICER, PUDUKOTTAI DISTRICT	September 30, 2016
J. JERALD VIVERA Vs. DAVID MANOHARAN	January 20, 2016
J. MURUGAN AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.	April 26, 2016
J. NIJISH ARCHIBALD Vs. THE REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE	August 17, 2016
J. PADMANABHAN Vs. THE SECRETARY TO THE GOVERNMENT OF TAMIL NADU REVENUE DEPARTMENT SECRETARIAT AND ORS.	March 30, 2016
J. SHAHJAHAN Vs. M.H. MOHAMMED MUSTAFA	October 26, 2016
J. SHAMLAL Vs. G. MANOHARAN, PROPRIETOR, M/S.S.D.M. &AMP; CO., NO.6, AZIZ MULK 1ST STREET, THOUSAND LIGHT, CHENNAI	December 19, 2016
J.C. ASIR DEVAMANI RAJAKUMAR Vs. THE ACCOUNTANT GENERAL	April 29, 2016
J.JAYASHREE Vs. THE COORDINATOR (ADMISSION)	June 24, 2016
J.NAVAL KISHORE Vs. THE COMMISSIONER, CORPORATION OF CHENNAI	April 25, 2016
J.RAJAMMAL Vs. THE CHAIRPERSON/COMMISSIONER OF LAND REFORMS	June 8, 2016
J.SHAIK MOHAMED Vs. THE SPECIAL COMMISSIONER FOR LAND ADMINISTRATION	June 7, 2016
J.SIVAKUMAR Vs. P.N.T.CHANDRU	March 15, 2016
J.SRI RAJA GOWTHAM Vs. STATE	June 10, 2016
J.VASANTHA Vs. STATE OF TAMIL NADU	April 15, 2016
J.VASANTHI Vs. N.RAMANI KANTHAMMAL	March 16, 2016
JACKULLIN JAYANTHI Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.	March 4, 2016
JACOB THOMAS THUMBASSERIL Vs. BINITA JACOB	January 12, 2016
JAFARULLA KHAN AND OTHERS Vs. A I AI AMEEN	January 25, 2016
JAGADISH AND OTHERS Vs. STATE	February 11, 2016
JAGAN Vs. STATE	September 9, 2016
JAISHANKAR Vs. RAJAMANICKAM	December 15, 2016
JAISHANKAR Vs. SELVARAJ ESTATE OFFICER & CHIEF ENGINEER INTEGRAL COACH FACTORY	August 18, 2016
JAMBUVENI Vs. LEELAVATHY	September 21, 2016
JAMBUVENI Vs. LEELAVATHY; BALAGURU; PATTAMMA; ARUMUGAM; GANDHIMA; MAHALINGAM	June 17, 2016
JAMBUVENI Vs. LEELAVATHY AND ORS.	January 5, 2016
JAMES Vs. COLLECTOR VELLORE DISTRICT; TASHILDAR ARAKKONAM; ASSISTANT DIVISIONAL ENGINEER	August 17, 2016
JAMUNA Vs. RAJKUMAR	November 28, 2016
JANAB O K N MOHAMMED Vs. STATE OF TAMIL NADU; TAMIL NADU WAKF BOARD; DISTRICT REVENUE OFFICER / CHIEF EXECUTIVE OFFICER; EXECUTIVE OFFICER, ZONAL SUPERINTENDENT OF WAKF; JANAB M KHADER MOHIDEEN SHERIF	July 25, 2016
JANAB S.A. FAKRUDEEN IBRAHIM Vs. THE STATE OF TAMIL NADU AND ORS.	April 5, 2016
JANARTHANAN Vs. STATE	September 1, 2016
JAVARILAL Vs. N. PARTHASARATHY	October 5, 2016
JAY AR ENTERPRIESES, CHENNAI-600 075 Vs. SCRAPT TRADERS,KOLKATTA-700006	July 28, 2016
JAYACHITHRA Vs. G. KANDASAMY	April 29, 2016
JAYAGOPAL LAKSHMIDHARAN Vs. E. VELU	August 24, 2016
JAYAGOPU Vs. STATE	July 26, 2016
JAYAKANI Vs. M.SIVASAMI	August 31, 2016
JAYAKANNAN Vs. STATE	February 5, 2016
JAYAKUMAR Vs. PRINCIPAL COMMISSIONER OF CUSTOMS, CHENNAI-I, AIRPORT COMMISSIONERATE; COMMISSIONER OF CUSTOMS (APPEALS-I); JOINT COMMISSIONER OF CUSTOMS; ASSISTANT COMMISSIONER OF CUSTOMS (AIRPORT) ANNA INTERNATIONAL AIRPORT	June 6, 2016
JAYALAKSHMI Vs. STATE	February 10, 2016
JAYAPRAKASAN J. AND ORS. Vs. THE DIRECTOR, DD AND CE, MANONMANIAM SUNDARANAR UNIVERSITY AND ORS.	January 4, 2016
JAYAPRAKASH Vs. STATE	April 13, 2016
JAYARAJ Vs. THE CHIEF ELECTORAL OFFICER OF TAMILNADU	May 6, 2016
JAYARAMAN Vs. STATE	October 20, 2016
JAYARAMAN Vs. STATE	March 1, 2016
JAYARAMAN; BALARAMAN Vs. PONNIAMMAL; MUNUSAMI REDDY; SHANTHI; NITYANANDAM; SUMATHI; KUMARAVELU; SATYABAMA; LALITHA; KAVITHA; M MANOKARAN; A SANKAR; KARTHIKEYAN	August 2, 2016
JEBA RAJ; JEBA JOTHI; SEVANTHIKANI @ JEYASEELI Vs. STATE	June 24, 2016
JEEVADHASAN Vs. DISTRICT COLLECTOR	September 16, 2016
JEEVANA SCHOOL Vs. THE COMMISSIONER, MADURAI MUNICIPAL CORPORATION	April 22, 2016
JEGAN @ BILLA JEGAN Vs. SUB DIVISIONAL MAGISTRATE AND SUB COLLECTOR; INSPECTOR OF POLICE, THOOTHUKUDI NORTH POLICE STATION	June 13, 2016
JERRY GARMAN Vs. A.S. SETHURAMAN	January 29, 2016
JEYAKANNAN Vs. DIVYA IMPEX	December 21, 2016
JEYASEELAN Vs. STATE	January 28, 2016
JHARSANYA LOGISTICS PVT LTD Vs. DISTRICT MANAGER, TN STATE MARKETING CORPORATION LIMITED	August 8, 2016
JHARSANYA LOGISTICS PVT LTD Vs. DISTRICT MANAGER, TN STATE MARKETING CORPORATION LIMITED	July 14, 2016
JITHENDRA BEGRA; YUVARAJ Vs. STATE	March 23, 2016
JOHN ANTHONISAMY @ JOHN Vs. STATE	July 22, 2016
JOHNSHI MANUEL Vs. J.C.SAMPATH KUMAR	April 15, 2016
JOHNSON @ JESU JHONSON Vs. STATE	September 19, 2016
JOINT ACTION COMMITTEE OF AUT UNITS OF PACHIAYPPAS TRUST COLLEGES Vs. ADVOCATE GENERAL, HIGH COURT AND ORS.	February 5, 2016
JOINT COMMISSIONER (CT), STATE OF TAMIL NADU, CHENNAI (CENTRAL) DIVISION, CHENNAI Vs. TVL SARAVANA STORES (FAST FOOD)	July 12, 2016
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES & ORS Vs. R PRABAKARAN AND OTHERS	February 11, 2016
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES & ORS Vs. A KANNAN	February 11, 2016
JONAS WOOD HEAD & SONS I LTD. Vs. CONSOLIDATED CIVIL CONSTRUCTION I LTD.	July 19, 2016
JOSE AND ORS Vs. CHELLAPPAN AND ORS	March 21, 2016
JOSEPH Vs. MICHAEL; SAVARIMUTHU @ BALU; SEBASTHIAMMAL; PACKIAM; JEGANATHAN @ MICHAEL; JEGADEESAN; S M MICHAEL	April 4, 2016
JOSEPH @ RAMANUJAM Vs. STATE REP BY THE INSPECTOR OF POLICE M.1, PERINAICKENPALAYAM POLICE STATION COIMBATORE DISTRICT.	April 26, 2016
JOTHI Vs. STATE OF TAMIL NADU	February 29, 2016
JOTHI Vs. K.T.RUKMANI GANESAN CULTURAL FORUM	April 15, 2016
JOTHI Vs. PALANI	October 20, 2016
JOTHI,W/O.SATHYARAJ Vs. STATE	August 9, 2016
JOTHILAKSHMI ALIAS JOTHI Vs. GOVERNMENT OF TAMILNADU	April 4, 2016
JOY AICH Vs. CHAIRMAN & MANAGING DIRECTOR, CONTAINER CORPORATION OF INDIA AND ORS.	January 22, 2016
JUMBO BAGS LTD. Vs. THE NEW INDIA ASSURANCE CO. LTD.	March 10, 2016
JUPITER AND COMPANY Vs. CSM ENTERPRISES	March 10, 2016
K A ALICE Vs. K A MARY (DECEASED); K A JOSEPH; K A THOMAS; K V THANDAMMA (DECEASED); P V CHARLES; DEEPU CHARLES; DAVID CHARLES	September 21, 2016
K ANANTHAKUMAR Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION, SALEM	July 12, 2016
K ANNAMALAI Vs. COMMERCIAL TAX OFFICER	August 18, 2016
K ASOKAN Vs. AMBI	August 18, 2016
K B RAJENDRAN Vs. STATE OF TAMIL NADU AND OTHERS	February 19, 2016
K CHANDRAMOORTHY Vs. STATE	March 29, 2016
K CHELLAPANDIAN AND OTHERS Vs. DISTRICT COLLECTOR AND OTHERS	February 11, 2016
K DORAISAMY Vs. INSPECTOR OF POLICE	June 29, 2016
K E DAYALAN Vs. STATE OF TAMIL NADU	July 5, 2016
K ELANGOVAN Vs. N M VELUSAMY; V PARAMASIVAM	January 18, 2016
K GOVINDASAMY Vs. DIRECTOR GENERAL OF POLICE; CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD; SUPERINTENDENT OF POLICE, NAGERCOIL	March 11, 2016
K ISSAC SELVARAJ Vs. A JEYASEELAN; NEW JAYASURIYA TRACTOR SURIYA SUPER MARKET COMPLEX	April 12, 2016
K JAGAN; K VIDHYA Vs. ARUMUGAM	August 26, 2016
K K R METAL COMPONENTS Vs. APPELLATE DEPUTY COMMISSIONER (CT); ASSISTANT COMMISSIONER (CT) (FAC)	June 15, 2016
K KANDASAMY Vs. A PALANISAMY	May 11, 2016
K KARUPPA GOUNDER Vs. DISTRICT COLLECTOR; TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD; SUPERINTENDING ENGINEER TIRUPPUR ELECTRICITY; SUPERINTENDING ENGINEER TAMIL NADU TRANSMISSION CORPORATIONS	July 21, 2016
K LOGANATHAN Vs. L KANDASAMY; K JAYAVELU	March 2, 2016
K M BALASUBRAMANIYAM AND OTHERS Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING AND OTHERS	February 26, 2016
K M KNITWEAR Vs. CUSTOMS & CENTRAL EXCISE SETTLEMENT COMMISSION; COMMISSIONER OF CUSTOMS	September 12, 2016
K MEENA Vs. KALAIMANI	July 28, 2016
K MURUGAN Vs. K MARIAPPAN AND ORS	March 3, 2016
K NAGARAJAN Vs. S SAKTHIVEL	April 11, 2016
K NAGARASU Vs. STATE OF TAMIL NADU & ORS	February 1, 2016
K NARESH AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS	February 8, 2016
K P BALAN Vs. STATE	August 26, 2016
K P BHASKARAN, SOLE TRUSTEE, ARULMIGU PERIYA MARIYAMMAN TEMPLE Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS; ASSISTANT COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS; EXECUTIVE OFFICER / FIT PERSON, ARULMIGU ANUMANEESWAR THIRUKOVIL	June 27, 2016
K P C KANDASAMY Vs. PADMAVATHY AND OTHERS	February 24, 2016
K P PERUMAL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION	August 22, 2016
K P R ANANDHAN Vs. DISTRICT COLLECTOR, MADURAI; BLOCK DEVELOPMENT OFFICER, THIRUMANGALAM PANCHAYAT UNION; PRESIDENT, A KOKKULAM VILLAGE PANCHAYAT; MAYAN, PRESIDENT; P MADHUMITHA; R SUGANYA; M MALAYALAM; U SATHAYA; V ANNAKODI; P VELMURAGAN; A DHARMAN; G SABARIS BABU; P CHELL	April 5, 2016
K PANDIYARAJAN Vs. SUPERINTENDENT OF POLICE, PUDUKOTTAI DISTRICT; DEPUTY SUPERINTENDENT OF POLICE, KEERANUR; INSPECTOR OF POLICE, ANNAVASAL POLICE STATION	July 20, 2016
K PRABU Vs. REGIONAL TRANSPORT OFFICER	September 14, 2016
K R RAMASWAMY Vs. CHIEF ELECTION COMMISSIONER OF INDIA; RAJESH LAKHANI, CHIEF ELECTROL OFFICER, TAMIL NADU; REGIONAL DIRECTOR, RESERVE BANK OF INDIA, RAJAJI SALAI; REGIONAL SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE; CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU	May 18, 2016
K RAJA Vs. STATE INSPECTOR OF POLICE	March 30, 2016
K RAJASEKARAN Vs. VINOTHKUMAR; PAVUNKUMAR; RAJKUMAR; PRADEEPKUMAR; K ANANDAN	August 23, 2016
K RAJENDRAN Vs. STATE	March 22, 2016
K RAJU Vs. TAHSILDAR METTUR TALUK OFFICE; DIVISIONAL DEVELOPMENT OFFICER; VILLAGE ADMINISTRATIVE OFFICER; DISTRICT COLLECTOR; TAHSILDAR OFFICE OF TAHSILDAR, METTUR; SARASWATHY; RAJAMMAL; KALIAMMAL; PANJALI; MARAKAL; GOPAL; PAPPAL; CHINNAPONNU; MARAKKAL W/O PERUMAL;	April 1, 2016
K S ARUMUGAM Vs. DISTRICT COLLECTOR, TIRUVALLUR DISTRICT, TIRUVALLUR; ELECTION OFFICER-CUM-COMMISSIONER; STATE ELECTION COMMISSIONER; S MUTHUKRISHNAN; V KUMAR; ELAGOVAN	September 23, 2016
K S PRAKAASH Vs. UNION OF INDIA; DIVISIONAL PERSONNEL OFFICER; REGISTRAR	April 22, 2016
K S SHABNA Vs. PRINCIPAL, MADHA DENTAL COLLEGE; CHAIRMAN, A UNIT OF MADHA MEDICAL COLLEGE & RESEARCH INSTITUTIONS; DIRECTOR, (SELECTION COMMITTEE) DIRECTORATE OF MEDICAL EDUCATION	June 7, 2016
K SATHIAJOTHI Vs. STATE OF TAMIL NADU; SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE; ISHA FOUNDATION	August 12, 2016
K SIVA Vs. STATE	March 9, 2016
K SUDHAKAR Vs. INSPECTOR OF POLICE	August 29, 2016
K SUNDERAJAN AND OTHERS Vs. STATE	February 2, 2016
K THANGAVEL Vs. STATE	June 22, 2016
K VEERABATHIRAN Vs. STATE AND ORS	March 8, 2016
K-327 CHINNAVEERAMPATTI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY AND ORS. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.	March 22, 2016
K. ABDUL VAHABUDHEEN Vs. THE SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT, GOVERNMENT OF TAMIL NADU AND ORS.	March 9, 2016
K. ANBAZHAGAN Vs. THE POLLACHI MUNICIPALITY	February 1, 2016
K. BALAJI SUNDARAM Vs. CHIEF CONTROLLING REVENUE, AUTHORITY/INSPECTOR GENERAL OF REGISTRATION, CHENNAI	November 4, 2016
K. CHANDRAPIRABA Vs. R. KANAGARAJ	December 9, 2016
K. GANESH Vs. C. ARASUKUMAR	April 11, 2016
K. GANESHAN Vs. FILM CERTIFICATION APPELLATE TRIBUNAL	September 29, 2016
K. GAYATHIRI Vs. THE DIRECTOR OF COLLEGIATE EDUCATION	July 21, 2016
K. GOPINATH Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ORS.	March 18, 2016
K. GOVINDARAJ Vs. THE COMMISSIONER TRIBUNAL FOR DISCIPLINARY PROCEEDINGS AND ORS.	April 20, 2016
K. JAYARAMAN Vs. REGISTRAR	December 14, 2016
K. JAYARAMAN Vs. N. GOVINDARASU	January 4, 2016
K. KANAGASABAI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.	April 4, 2016
K. KANNAIYA Vs. GANAPATHI CHETTIAR AND ORS.	April 6, 2016
K. KRISHNAN Vs. A. VALARMATHI	April 27, 2016
K. KUPPANNA GOUNDER (DIED) Vs. R. SIVAKAMI	December 15, 2016
K. MAIYYAN Vs. THE REGIONAL PASSPORT OFFICER AND ORS.	March 7, 2016
K. MOHANRAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT	August 4, 2016
K. MURALIDHARAN Vs. THE CHIEF MANAGER REPCO HOME FINANCE LTD., NO. 2897 AND 2898 SOUTH MADA STREET THANJAVUR 613 009	November 23, 2016
K. MURUGESAN Vs. PRESIDENT/SECRETARY AND ORS.	January 5, 2016
K. MURUGESAN PILLAI (DIED) Vs. M. SUNDARAPANDI	November 17, 2016
K. MUTHAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES COOPERATIVE SOCIETIES MADURAI	December 19, 2016
K. NAGARAJAN Vs. C. ARASUKUMAR	April 11, 2016
K. NAGARAJAN Vs. THE DISTRICT COLLECTOR, SIVAGANGAI	August 29, 2016
K. NANDHINI Vs. THE TAMIL NADU PUBLIC SERVICE COMMISSION REP. BY ITS SECRETARY FRAZER BRIDGE ROAD, V.O.C. NAGAR PARK TOWN, CHENNAI 600 003	December 16, 2016
K. NARESH Vs. THE STATE OF TAMIL NADU	February 8, 2016
K. NATARAJAN AND ORS. Vs. K. KRISHNA PERUMAL	February 5, 2016
K. PANNEERSELVAM Vs. STATE	February 18, 2016
K. RAJA Vs. JOHN DANIEL	December 19, 2016
K. RAJAGOPALAN Vs. SRI SRINIVASA ENGINEERING WORKS	July 5, 2016
K. RAJAGOPALAN Vs. R. GNANAPANDITHAN	March 15, 2016
K. RAJENDRAN Vs. STATE	March 22, 2016
K. RAMACHANDRAN Vs. TAMIL NADU MEDICAL COUNCIL AND ORS.	April 11, 2016
K. RAMADOSS AND ORS. Vs. E. STALIN	February 12, 2016
K. RAMAJAYAM @ APPU Vs. THE INSPECTOR OF POLICE, T-4, MADURAVOYAL POLICE STATION, CHENNAI	January 27, 2016
K. RAMALINGAM Vs. ANJALAI	October 26, 2016
K. RAVI Vs. STATE	April 5, 2016
K. RAVI Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED, REP. BY ITS MANAGING DIRECTOR, KUMBAKONAM	December 21, 2016
K. RENGARAJAN Vs. INDAIN OVERSEAS BANK	March 31, 2016
K. SAMPATH (DIED) Vs. JAYARAMAN S/O. LATE EKAMBAR MUDALIAR	November 1, 2016
K. SANKAR Vs. COMMISSIONER, CORPORATION OF CHENNAI	November 10, 2016
K. SATHYABAL AND ORS. Vs. BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY AND ORS.	March 21, 2016
K. SEKAR Vs. M. DHIVYA	February 8, 2016
K. SELVAMANI Vs. THE STATE OF TAMIL NADU	September 19, 2016
K. SENTHIL Vs. THE SECRETARY TO GOVERNMENT HOME (TR.II-A) DEPARTMENT SECRETARIAT CHENNAI-9	November 21, 2016
K. SENTHIL Vs. THE SUB-REGISTRAR GANAPATHY	June 2, 2016
K. SENTHIL VEL Vs. THE APPELLATE AUTHORITY/JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.	February 18, 2016
K. SIVANANDAM AND ORS. Vs. G. MADURAI THAMBIRAN AND ORS.	January 8, 2016
K. SOMASUNDARAM Vs. S. SUNDARAMOORTHY	November 10, 2016
K. SREEDHARAN NAIR Vs. V. SREEKUMARAN NAIR	October 25, 2016
K. SRINIVASULU Vs. COMMISSIONER OF CUSTOMS	August 30, 2016
K. SUMATHI Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.	January 4, 2016
K. SUNDARAM Vs. STATE AND ORS.	January 28, 2016
K. VEERUKANNIAN Vs. DIRECTOR OF SCHOOL EDUCATION	December 9, 2016
K.A.MARY Vs. K.V.ANTHONY	September 21, 2016
K.ANITHA Vs. THE BRANCH MANAGER, ORIENTAL BANK OF COMMERCE	August 3, 2016
K.APOORVAMMAL & J, BALAGUJAMBAL TRUST Vs. THE INSPECTOR GENERAL OF REGISTRATION AND TAMIL NADU PRINCIPAL REVENUE CONTROLLER	August 3, 2016
K.BALASUNDARAM Vs. G.K.ALLOY STEELS PRIVATE LIMITED	April 25, 2016
K.CHANDRALEKHA Vs. S.RAVIKUMAR	August 5, 2016
K.CHANDRAN Vs. MRS.R.SHANBAGAVALLI	April 1, 2016
K.CHITHARANJAN Vs. THE SECRETARY TO GOVERNMENT	November 17, 2016
K.DHANAVELU Vs. K.S.M.VENUGOPAL	August 5, 2016
K.DHANPAL Vs. SHEIK ISMAIL	November 30, 2016
K.G.PARTHASARATHY Vs. THE STATE OF TAMIL NADU	September 16, 2016
K.GAJAPRIYA Vs. P.MURUGANANTH	October 25, 2016
K.GURUCHANDRAN Vs. THE INSPECTOR GENERAL OF REGISTRATION	July 25, 2016
K.H. MOHAMED ISMAIL Vs. ASSTT. COMMR. (AIU), CHENNAI	December 20, 2016
K.ILAYARAJA Vs. THE SUPERINTENDENT OF POLICE	June 8, 2016
K.K. RAMESH Vs. THE CHIEF SECRETARY, STATE OF TAMIL NADU	April 7, 2016
K.KATHIRESAN Vs. THE DIRECTOR OF VIGILANCE AND ANTI-CORRUPTION (DVAC)	July 12, 2016
K.LAKSHIAMMAL Vs. P.ANNAPUSHPAM	December 15, 2016
K.M. RAJU Vs. JAVED SAIT	November 30, 2016
K.M. RAVICHANDRAN Vs. THE COMMISSIONER, NAMAKKAL MUNICIPALITY	April 5, 2016
K.MAIYYAN Vs. VIMALA DHARMALINGAM	April 26, 2016
K.MANIVEL Vs. STATE	October 18, 2016
K.MARAPPA GOUNDER Vs. STATE OF TAMIL NADU	April 25, 2016
K.MARIMUTHU Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	June 16, 2016
K.MOHAN Vs. GOVERNMENT OF TAMIL NADU	April 28, 2016
K.MOHAN Vs. GOVERNMENT OF TAMIL NADU	April 29, 2016
K.MURUGAN Vs. THE SUPERINTENDENT OF POLICE	June 8, 2016
K.MUTHU Vs. THE DISTRICT COLLECTOR	June 6, 2016
K.MUTHU Vs. THE SECRETARY,PUBLIC WORKS DEPARTMENT	December 2, 2016
K.NAGU THEVAN @ ASHOK KUMAR Vs. THE CHAIRMAN,TEACHERS RECRUITMENT BOARD	November 24, 2016
K.NATARAJAN Vs. GOVT., OF PUDUCHERRY	April 29, 2016
K.NATARAJAN Vs. THE DISTRICT COLLECTOR	March 29, 2016
K.P. S. JEYACHANDRAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT	April 29, 2016
K.P.SHANMUGAM Vs. THE COMMISSIONER VELLAKOIL MUNICIPALITY	August 2, 2016
K.PALANISAMY Vs. THE SUB REGISTRAR	July 28, 2016
K.PALANIVEL Vs. THE CHAIRMAN AND MANAGING DIRECTOR, TANGEDCO	July 28, 2016
K.PASUPATHY Vs. SHIYAMALA DEVI	June 28, 2016
K.PERUMAL Vs. S.NAGALINGAM	August 24, 2016
K.R. RENGASAMY Vs. THE DISTRICT COLLECTOR, TIRUCHIRAPPALLI AND ORS.	February 15, 2016
K.R. SHANMUGAM Vs. S. GUNASEKAR	December 23, 2016
K.R.RAVISELVAN Vs. STATE	April 21, 2016
K.RAMALAKSHMI Vs. STATE	May 23, 2016
K.RAMAPANDI Vs. TAMIL NADU ORGANICS INDUSTRIES	February 10, 2016
K.RAMASAMY Vs. AYYASAMY	December 15, 2016
K.RAVI Vs. STATE	April 26, 2016
K.REDDYVARAPRASAD Vs. K.R.SHANMUGAM	April 29, 2016
K.S. KUPPUSAMY Vs. THE COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND ORS.	February 29, 2016
K.S. MURUGAN Vs. COMMISSIONER OF CUSTOMS CUSTOM HOUSE	October 6, 2016
K.S.@S. GANESAN Vs. THE SECRETARY OF EXTERNAL AFFAIRS, MINISTRY OF INDIA	March 28, 2016
K.S.ASLAM Vs. STATE OF TAMIL NADU	May 26, 2016
K.S.ESWARAN Vs. CHAIRMAN/SECRETARY,SRIRAM EDUCATIONAL TRUST	February 22, 2016
K.S.S.RAJ Vs. A.MUTHUMARI	June 10, 2016
K.S.SHANMUGAM Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	February 1, 2016
K.SARASWATHI Vs. STATE	May 23, 2016
K.SHANTHI Vs. THE TAHSILDAR	June 7, 2016
K.SHEIK MOHAMED ALI Vs. TAMIL NADU WAKF TRIBUNAL	June 13, 2016
K.SONAIMUTHU Vs. THE TAHSILDAR, TALUK OFFICE	June 14, 2016
K.SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT,CO-OPERATION FOOD AND CONSUMER DEPARTMENT	December 2, 2016
K.SUBRAMANIAN Vs. THE STATE OF TAMIL NADU	August 8, 2016
K.THADAGAN Vs. THE DISTRICT COLLECTOR	November 7, 2016
K.V. SHIVARAJ Vs. CESTAT, CHENNAI	November 3, 2016
K.VASANTHA Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	November 16, 2016
KADALI VENU SANKAR Vs. PYDIKONDALA LAKSHMI	July 20, 2016
KADER PATHU Vs. AYISHA GANI	May 11, 2016
KADRI MILLS (CBE) LTD. Vs. UNION OF INDIA	March 3, 2016
KAILASANATH.L Vs. DAKSHA S.RAO	April 26, 2016
KALA Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.	February 1, 2016
KALA PETHATCHI Vs. STATE	June 6, 2016
KALAISELVI Vs. SIVASUBRAMANIAN	June 13, 2016
KALAIVANI @ DEVASENA Vs. RAMU	April 20, 2016
KALAIVANI AND ORS. Vs. STATE	January 12, 2016
KALEEL AHAMED SAHIB Vs. THE STATE	February 19, 2016
KALEESUWARI REFINERY PVT. LTD. Vs. M.K. AGROTECH PVT. LTD.	February 29, 2016
KALI Vs. THE INSPECTOR OF POLICE, PULIYARAI	April 1, 2016
KALIFULLAH Vs. MALLIKA	August 9, 2016
KALIYA PERUMAL Vs. KELANNJI AMMAL @ KELANNJI	October 24, 2016
KALIYAMMAL Vs. GANAPATHI AND ORS.	January 6, 2016
KALIYAN @ KUMAR @ SENTHILKUMAR Vs. STATE OF TAMIL NADU	September 28, 2016
KALLAR KALVI KAZHAGAM Vs. THE DISTRICT REGISTRAR (ADMN)	August 1, 2016
KALUTHAIPANDI Vs. STATE	September 19, 2016
KALYANASUNDARAM Vs. STATE OF TAMIL NADU REP BY DRUGS INSPECTOR KANCHIPURAM I RANGE O/O THE ASSISTANT DIRECTOR OF DRUGS CONTROL KANCHIPURAM ZONE, CHENNAI 600 006	November 9, 2016
KALYANASUNDARAM Vs. M. KUMARAVEL	October 24, 2016
KAMAL DAYAL CHOUDHARY AND OTHERS Vs. ASHOK LEYLAND FINANCE LTD AND OTHERS	February 10, 2016
KAMALAM Vs. K V GANESAN	July 6, 2016
KAMALAN ENGINEERING CO Vs. THE DEPUTY COMMERCIAL TAX OFFICER	March 28, 2016
KAMALESH KUMAR JAIN; SURESH KUMAR JAIN; ARPIT JAIN Vs. ADDITIONAL DIRECTOR GENERAL; COMMISSIONER OF CUSTOMS	June 14, 2016
KAMARAJ Vs. STATE AND ORS	August 18, 2016
KAMATCHI GAS SERVICE Vs. ASSISTANT COMMISSIONER (CT)	September 30, 2016
KANAGADHARA SPINNING MILLS PVT.LTD. Vs. T.V.S. FINANACE AND SERVICES LTD.	August 26, 2016
KANAGALAKSHMI GANAGURU Vs. INSPECTOR GENERAL OF REGISTRATION	November 8, 2016
KANAGARAJ Vs. STATE	February 22, 2016
KANAKA Vs. STATE	February 25, 2016
KANDAN Vs. GOVINDASAMY	November 23, 2016
KANDIPALAYAM RAJAVAIKKAL SIRU VIVASAIYIGAL NEERETRU PASANA SANGAM VADAKARAI ATHUR PARAMATHY VELUR TALUK BY ITS PRESIDENT P.MUTHUSAMY Vs. NANJAY EDAYAR VIVASAIYIGAL SANGAM BY ITS PRESIDENT N.M.MAYANDI GOUNDER NANJAY EDAYAR VILLAGE PARAMATHY VELUR TALUK NAMAKKAL DISTRICT	October 25, 2016
KANI AMMAL (DECEASED) Vs. TAMIL NADU SLUM CLEARANCE BOARD	March 30, 2016
KANNAGI Vs. K. KANDASAMY AND ORS.	January 11, 2016
KANNAMMA Vs. STATE	April 25, 2016
KANNAN Vs. THE INSPECTOR OF POLICE, KEELARAJAKULARAMAN POLICE STATION	June 3, 2016
KANNAN Vs. MANIKAMMAL	October 21, 2016
KANNAN Vs. STATE	February 29, 2016
KANNAN Vs. THE INSPECTOR OF POLICE, ORATHANADU POLICE STATION, THANJAVUR DISTRICT.	December 22, 2016
KANNAN Vs. SRIDHARAN	September 26, 2016
KANNAN @ TAMILAZAGAN (A1) Vs. STATE REP BY INSPECTOR OF POLICE, B9, SARAVANAMPATTI POLICE STATION, COIMBATORE DISTRICT. (CR.NO.708 OF 2011)	July 15, 2016
KANNAPPAN Vs. ARJUNAN; CHINNAPPA; PASUPATHI; VIJAYAKUMAR; A SAROJA; A VANITHA; A VIJAYA CHITRA NATANAVEL	September 2, 2016
KANNAYIRA DESIKAR Vs. CHELLAMANI; SATHAPPAN; VISALAKSHI; VALLIAPPAN; SEETHALAKSHMI; ANNAMALAI; PALANIAPPAN; NACHAMMAL; N MURUGAN	August 16, 2016
KANNAYIRAM Vs. THALAIVAR, THOPPAMPATTI OORATCHI MANDRAM	April 18, 2016
KANNIAMMAL AND ORS. Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORTATION CORPORATION (KUM) LTD.	April 1, 2016
KANYAKUMARI DISTRICT PLANTERS ASSOCIATION AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.	March 10, 2016
KARANDHAI TAMIL SANGAM Vs. INSPECTOR GENERAL OF REGISTRATION	August 1, 2016
KARTHI @ KARTHIK @ KARTHIKSAMY Vs. STATE	April 6, 2016
KARTHIK MEYYAPPAN Vs. SUTHA DEVI	August 11, 2016
KARTHIKEYAN Vs. STATE	January 12, 2016
KARU MEYYAPPAN Vs. GOVERNMENT OF TAMIL NADU; TAMIL NADU STATE ELECTION COMMISSION; DISTRICT COLLECTOR	September 26, 2016
KARUNANITHI Vs. THE SECRETARY TO THE GOVERNMENT	February 23, 2016
KARUPPA GOUNDER AND ORS. Vs. CHENNIAPPA GOUNDER AND ORS.	April 20, 2016
KARUPPA KONAR @ PORIKARAR KARUPPA KONAR (DECEASED) Vs. CHINNATHAYEE (DECEASED)	May 11, 2016
KARUPPAIAH Vs. PITCHAI	November 21, 2016
KARUPPAIAH Vs. KARTHICK	November 29, 2016
KARUPPAIAH Vs. STATE	January 18, 2016
KARUPPAIAH PILLAI AND ORS. Vs. PALANISAMY AND ORS.	April 28, 2016
KARUPPANNAN Vs. BHARAT SANCHAR NIGAM LIMITED	May 11, 2016
KARUR DISTRICT, VENGAMEDU, KONGU NAGAR RESIDENTS WELFARE ASSOCIATION Vs. DIRECTORATE OF TOWN & COUNTRY PLANNING AUTHORITY AND ORS.	April 4, 2016
KARUR VYSYA BANK LTD Vs. COMMISSIONER OF INCOME-TAX	September 8, 2016
KASI Vs. STATE	February 26, 2016
KASI Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.	January 5, 2016
KATHIRESAN Vs. M N BALAMURUGAN AND OTHERS	February 5, 2016
KAVIN MOTORS Vs. THE MANAGING PARTNER P SETHILKUMAR	May 27, 2016
KAVIN VIVEK Vs. STATE	August 5, 2016
KAVITHA Vs. RAMASAMY	November 29, 2016
KEERTHANI Vs. STATE	August 3, 2016
KEESARA PLASTICS PVT.LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX	June 16, 2016
KELLOGG INDIA PVT. LIMITED Vs. THE ASSISTANT COMMISSIONER (CT), THIRUVERKADU ASSESSMENT CIRCLE	January 7, 2016
KENNEDY Vs. STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE, KALLAKURICHI DIVISION, VILLUPURAM DISTRICT. (CRIME NO.459 OF 2007, KACHIRAPALAYAM POLICE STATION)	August 29, 2016
KHAJA MOHIDEEN Vs. ALI HUSSAIN AND OTHERS	January 4, 2016
KISHORE Vs. STATE AND ORS.	March 3, 2016
KM.NKM.NKM.NALLAKARUPPAN CHETTIAR Vs. THE JOINT COMMISSIONER,HR & CE BOARD, SIVAGANGAI	August 17, 2016
KOCHU SEETHA JAYARAMAN Vs. THE STATE OF TAMILNADU AND ORS.	March 14, 2016
KOHINOOR AGENCIES Vs. THE COMMERCIAL TAX OFFICER-IW	August 4, 2016
KOLANDASAMY Vs. KUTTIAMMAL	June 3, 2016
KONGU VELLALAR MATRIC HIGHER SECONDARY SCHOOL Vs. K.S. KUPPUSAMY AND ORS.	February 29, 2016
KOTTAR CHETTU NAINAR DESIKA VINAYAGAR DEVASWOM TRUST AND ORS. Vs. THE ASSISTANT COMMISSIONER, H.R. AND C.E., DEPARTMENT AND ORS.	January 25, 2016
KOTTAR ELANKADAI MUSLIEM SAMUDHAYA TRUST REPRESENTED BY THE PRESIDENT, 2 AND 3 APPELLANTS KOTTAR, VADIVEESWARAM VILLAGE, AGASTEESWARAM TALUK, KANYAKUMARI DISTRICT Vs. THE COMMISSIONER, NAGERCOIL MUNICIPALITY, NAGERCOIL, KANYAKUMARI DISTRICT	October 25, 2016
KOTTI @ KOTTISWARAN Vs. STATE	June 13, 2016
KOUTHAM BLUE METALS Vs. COMMERCIAL TAX OFFICER, TINDIVANAM	June 6, 2016
KRISHNAIAH Vs. STATE	February 10, 2016
KRISHNAMMAL Vs. SIVANIAMMAL	November 28, 2016
KRISHNAMOORTHY Vs. STATE AND ORS	June 17, 2016
KRISHNAMOORTHY Vs. STATE	February 11, 2016
KRISHNAMOORTHY EDUCATIONAL TRUST Vs. THE NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.	February 29, 2016
KRISHNAPATNAM PORT COMPANY LIMITED Vs. UNION OF INDIA	July 19, 2016
KRISHNAVENI Vs. STATE OF TAMIL NADU	May 17, 2016
KRISHNAVENI; KAVITHA; K RAMALINGAM; VANAJA Vs. R VANAJA; UMAPATHY; SAMSUDEEN; KRISHNAVENI; KOWSALYA; KANDASAMY; EASWARIAMMAL; M SAMSUDEEN; P V S MARKETING; VASHINI BUSINESS MACHINES; P R G ELECTRONICS; VANAJA RAMALINGAM	September 2, 2016
KSM NIRMAN PVT. LTD. Vs. THE COMMISSIONER	April 26, 2016
KULANDAI SERVAI (DIED); DHANALAKSHMI; THENNARASAN; TAMILARASAN; ANBARASI Vs. KULANDAI; PACHAI AMMAL; KULANDAI AMMAL; THILLAI AMMAL	August 11, 2016
KULANDHAIYAA SETHURAYAR Vs. K.SIVAKUMAR	December 8, 2016
KUMAR Vs. STATE	February 22, 2016
KUMAR Vs. BRANCH MANAGER, INDIAN BANK; REGIONAL MANAGER, INDIAN BANK	July 27, 2016
KUMAR Vs. STATE	April 20, 2016
KUMAR @ BUTTON KUMAR Vs. STATE	August 11, 2016
KUMAR @ RATHINA KUMAR Vs. STATE	June 8, 2016
KUMAR @ SELVAKUMAR AND OTHERS Vs. KALIAMMAL AND OTHERS	January 12, 2016
KUMAR @ SIVAKUMAR; KUNJAN @ THANGARAJ; MANIVEL Vs. STATE	March 3, 2016
KUMAR 2. THEERTHALINGAM Vs. THE INSPECTOR OF POLICE, KOTTAPATTI POLICE STATION, HARUR TALUK, DHARMAPURI DISTRICT	June 30, 2016
KUMAR AND ANR. Vs. THE INSPECTOR OF POLICE	June 30, 2016
KUMARAN TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER	October 3, 2016
KUNNUMMAI KOOTAYI SUSHEELA Vs. DEPUTY COLLECTOR (REVENUE)	March 28, 2016
KUPPAN S/O MARIAPPAN Vs. MANAGING DIRECTOR,KARNATAKA STATE TRANSPORT CORPN.LTD.	November 16, 2016
KUPPURAJ AND ORS. Vs. STATE	January 21, 2016
KUPPUSAMY Vs. STATE	June 8, 2016
KUPPUSAMY Vs. STATE	March 24, 2016
KURSHEED BI(DECEASED) Vs. KUPPAMMAL	March 1, 2016
KUTTI @ VIJAYAKUMAR Vs. STATE	August 2, 2016
KUYIL BABY AMMAL Vs. MATHIMUGAM	October 6, 2016
L ARJUNAN Vs. MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	March 17, 2016
L ESWARI Vs. YASOTHA	January 6, 2016
L. BHASKAR Vs. D. VENKATESH	November 14, 2016
L. GURUNATHAN Vs. DIRECTOR OF SCHOOL EDUCATION	October 4, 2016
L. MARIMUTHU Vs. THE ADMINISTRATOR, TAMIL NADU STATE TRANSPORT CORPORATION EMPLOYEES PENSION FUND	October 25, 2016
L.MOHANAM Vs. AYISHA BEGUM	April 5, 2016
L.V. JEGADEESH AND ORS. Vs. L.V. JOTHIPRAKASH AND ORS.	April 5, 2016
L.V.K.PROPERTIES PRIVATE LIMITED Vs. THE GOVERNMENT OF TAMIL NADU	August 8, 2016
LABINDIA INSTRUMENTS PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER, MYLAPORE ASSESSMENT CIRCLE AND ORS.	February 29, 2016
LABORATE PHARMACEUTICALS INDIA LTD Vs. STATE	July 6, 2016
LABOUR OFFICER (SOCIAL SECURITY SCHEME) Vs. M MEENAKSHI	June 6, 2016
LAKSH LOGISTICS Vs. COMMERCIAL TAX OFFICER, ROVING SQUAD -I, ENFORCEMENT (NORTH)	January 5, 2016
LAKSHMANAN Vs. STATE BY THE INSPECTOR OF POLICE	January 12, 2016
LAKSHMANAN Vs. MANI	February 10, 2016
LAKSHMANAN Vs. STATE	February 23, 2016
LAKSHMI Vs. RAMAN	December 20, 2016
LAKSHMI Vs. K. UMAMAHESWARI AND ORS.	February 8, 2016
LAKSHMI Vs. SUB REGISTRAR	November 28, 2016
LAKSHMI METAL WORKS Vs. STATE	February 4, 2016
LAKSHMI ROLLING & STRIPS PVT. LTD. Vs. CHECK POST OFFICER, DEPUTY COMMERCIAL TAX OFFICER, HOSUR (OUTWARD)	January 6, 2016
LAKSHMIRAJAN Vs. THE REVENUE DIVISIONAL OFFICER, TENKASI, TIRUNELVELI DISTRICT	August 18, 2016
LALITHAKUMAR AND ORS. Vs. STATE AND ORS.	April 13, 2016
LALOO @ LEMON ANANDARAJ Vs. THE DISTRICT MAGISTRATE, PUDUCHERRY	April 26, 2016
LANCO TANJORE POWER COMPANY LTD. Vs. COMMISSIONER OF SERVICE TAX-II, NEWRY TOWERS AND ORS.	March 7, 2016
LAND ACQUISITION OFFICER Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS ENDOWMENT DEPARTMENT	June 2, 2016
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR Vs. G. JOTHIMANI	January 20, 2016
LAND ACQUISITION OFFICER AND SUB COLLECTOR HOSUR Vs. PUKKAPPA; NARAYANAPPA; GAMBAMMA; V VENKATESAN; NAGARAJAN; P SUBRAMANIAN; PONNAMMAL; KANDAMMAL; RADHA; NEELA; LAKSHMI; JEYA; ADMINISTRATIVE OFFICER ELECTRICAL & ELECTRONICS INDUSTRIAL ESTATE HOSUR; TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD ;	June 15, 2016
LAND ACQUISITION OFFICER REVENUE DEPARTMENT Vs. P S KRISHNARAJ	March 28, 2016
LAND ACQUISITION OFFICER, SUB-COLLECTOR, PALANI AND ORS Vs. RAJA RATHNA TRUST, NEIKKARAPATTI, PALANI TALUK AND ORS	March 4, 2016
LAND ACQUISITION OFFICER,SPECIAL TAHSILDAR (LA) CUM-REVENUE DIVISIONAL OFFICER,VELLORE Vs. V R ANNAMALAI; A PUSHPAVATHIAMMAL; A JAYAPAL; R THENMOZHI; J RATHNAKUMARI; J RADHIKA; J RAJAPALANI; J PALANIVEL RAJAN; TAMIL NADU HOUSING BOARD, VELLORE HOUSING UNIT, SATHUVACHARI; TAMIL NADU HOUSING BOARD, PHASE 5	April 12, 2016
LARSEN & TOUBRO EMPLOYEES UNION, REP. BY ITS SECRETARY, R. RAMU Vs. THE LABOUR OFFICER (CONCILIATION), OFFICE OF THE LABOUR OFFICER (CONCILIATION), GOVERNMENT OF PUDHUCHERRY, PUDHUCHERRY	October 20, 2016
LAXMI EXPORTS Vs. THE COMMERCIAL TAX OFFICER	March 24, 2016
LEBARA HOTELS PVT LTD Vs. DISTRICT REGISTRAR, (AIG CADRE); DISTRICT REVENUE OFFICER - STAMPS; JOINT SUB REGISTRAR; INSPECTOR GENERAL OF REGISTRATION; SIVA INDUSTRIES AND HOLDINGS LIMITED	May 27, 2016
LEPL PROJECTS LIMITED Vs. COMMERCIAL TAX OFFICER	June 28, 2016
LIBERT Vs. COMMISSIONER OF FISHERIES; JOINT DIRECTOR OF FISHERIES; ASSISTANT DIRECTOR OF FISHERIES	June 8, 2016
LINGESAN @ LINGESWARAN Vs. STATE	March 2, 2016
LIYAKATH ALIKHAN Vs. THE STATE	January 4, 2016
LIZY Vs. DRUGS INSPECTOR, THIRUVOTTIYUR RANGE	July 28, 2016
LOGANATHAN Vs. STATE	March 30, 2016
LOGANATHAN Vs. STATE	December 9, 2016
LUKMAN Vs. STATE	June 14, 2016
M AMBIR PRIYA Vs. CHAIRMAN, BAR COUNCIL OF INDIA; CHAIRMAN, BAR COUNCIL OF TAMIL NADU	September 15, 2016
M ASAITHAMBI Vs. MANAGING DIRECTOR, TAMILNADU STATE TRANSORT CORPORATION (SALEM) LIMITED	March 16, 2016
M ASHRAFUNNISA Vs. BHARAT PETROLEUM CORPORATION LIMITED	September 21, 2016
M BABU Vs. STATE	April 6, 2016
M BHARAT KUMAR Vs. UNION OF INDIA; REGISTRAR, CO-OPERATIVE DEPARTMENT; PRESIDENT, PONDICHERRY ELECTRICITY EMPLOYEES CO-OP CREDIT SOCIETY LTD	June 23, 2016
M BHARATHI Vs. SUB-REGISTRAR; DISTRICT REGISTRAR, OFFICE OF DISTRICT REGISTRAR-CUM- JOINT SUB-REGISTRAR I; INSPECTOR OF POLICE, PONNERI POLICE STATION; P N VIGNESH; MANAGER, J P THIRUMANA MANDAPAM; DHANANJAYAN	April 15, 2016
M CHANDRAMOULI Vs. ESWARAN NAIDU; ETHIRAJULU NAIDU; SILAKKAMA @ SANJEEVI NAIDU; BABY AMMAL; KRISHNAVENIAMMAL; NARASIMHALU NAIDU	April 26, 2016
M DHANALAKSHMI Vs. DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE	March 24, 2016
M GOPI Vs. STATE	March 22, 2016
M GOVINDARAJAN Vs. STATE OF TAMIL NADU; DIRECTOR GENERAL (HIGHWAYS)	August 26, 2016
M GUNASEKARAN Vs. DIVISIONAL RAILWAY MANAGER CHENNAI DIVISION	September 21, 2016
M JANAKI Vs. K VAIRAMUTHU	February 29, 2016
M KADIRVELU Vs. G SANTHANALAKSHMI	April 15, 2016
M KATHIRESAN Vs. DISTRICT REVENUE OFFICER, MADURAI DISTRICT AND ORS	March 3, 2016
M KRISHNA SAI Vs. DEPUTY COMMERCIAL TAX OFFICER; COMMERCIAL TAX OFFICER	July 15, 2016
M LOGANATHAN Vs. STATE	June 2, 2016
M MAHENDRAN Vs. DISTRICT COLLECTOR, THOOTHUKUDI; CHIEF EDUCATION OFFICER, E V ROAD, C V SCHOOL CAMPUS; DISTRICT EDUCATION OFFICER; PRINCIPAL, SAKTHI VINAYAGAR HINDU VIDYALAYA	June 28, 2016
M MANIMARAN; BALA @ BALAMAHENDHIRAN; ANBU; BASKAR; BALA SHANKAR; THIRUNAVUKARASU; SARAVANAN; VENGU @ VENGATESAN; PREM @ PREMKUMAR; VIMAL @ VIMAL RAJ; ANBARASU; KUMAR @ KUTTA KUMAR; ARIVAZHAGAN; DILLI; MUNUSAMY; JEEVA @ JEEVARATHINAM; URUTHIRAN @ URITHIRA Vs. STATE OF TAMIL NADU	August 31, 2016
M MOHAMED HANIFA Vs. UNION OF INDIA; COMMISSIONER OF CUSTOMS (IMPORT); COMMISSIONER OF FOOD SAFETY; AUTHORISED OFFICER, FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA; DIRECTOR (IMPORTS), FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA	July 21, 2016
M N SUBRAMANIAM Vs. INSPECTOR GENERAL OF REGISTRATION	June 15, 2016
M NARAYANASWAMY Vs. P RAJASEKARAN	July 20, 2016
M NIVETHA Vs. SECRETARY TO GOVERNMENT AND OTHERS	January 5, 2016
M PHILIP @ KANNUSAMY Vs. J GUNALAN	December 19, 2016
M PRADEEPA; K MARIMUTHU Vs. SECRETARY TO GOVERNMENT, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT; COMMISSIONER, HR & CE DEPARTMENT; SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION; TAMIL NADU PUBLIC SERVICE COMMISSION	September 2, 2016
M PREMA Vs. CHIEF ENGINEER (PERSONNEL) AND OTHERS	January 5, 2016
M R BHARATH Vs. SUPERINTENDENT OF POLICE KANCHEEPURAM	August 26, 2016
M R JOSEPH Vs. GOVT OF INDIA; OFFICE OF DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL); CONTROLLING AUTHORITY; NEYVELI LIGNITE CORPORATION LTD ; OFFICE OF ASSISTANT LABOUR COMMISSIONER (CENTRAL)	April 29, 2016
M RAGHUPATHY Vs. GOVERNMENT OF TAMIL NADU	June 30, 2016
M RAJ Vs. INSPECTOR GENERAL OF REGISTRATION	July 28, 2016
M RAMAMURTHY Vs. STATE	April 6, 2016
M RAMASAMY GOUNDER AND OTHERS Vs. SELLAPPA GOUNDER AND OTHERS	January 11, 2016
M SAMBATHKUMAR Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION EZHILAGAM	March 29, 2016
M SANKARANARAYANAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT; DIRECTOR, KALAKSHETRA FOUNDATION; CHAIRMAN; GOVERNMENT OF INDIA; B SRINIVASARAGAVAN	July 27, 2016
M SARAVANAN Vs. REGISTRAR, CAT, CHENNAI BENCH UNION OF INDIA; G MAHESH KUMAR; AICTE SOUTHERN REGIONAL OFFICE; INSTITUTE OF MECHANICAL ENGINEER (INDIA)	June 23, 2016
M SELVAM Vs. COIMBATORE CITY, MUNICIPAL CORPORATION; KALIAPPAN @ S B SURESH	July 29, 2016
M SENTHAMARAI Vs. SETTLEMENT OFFICER	August 1, 2016
M SENTHIL VADIVEL Vs. MANAGING DIRECTOR TAMIL NADU ARASU CABLE CORPORATION TV LTD; DISTRICT COLLECTOR SIVAGANGAI DISTRICT; DEPUTY MANAGER/SPECIAL TAHSILDAR TAMIL NADU ARASU CABLE CORPORATION TV LTD; D PALANISAMY	July 22, 2016
M SHAJI PURUSHOTHAMAN Vs. STATE	August 17, 2016
M THIRAMBAL Vs. STATE	April 22, 2016
M THIRUNAVUKKARASU Vs. CHAIRMAN, BAR COUNCIL OF INDIA; BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY; SPECIAL DISCIPLINARY COMMITTEE	March 3, 2016
M UMA MANICKAM Vs. STATE; ADDITIONAL DIRECTOR GENERAL OF PRISON & INSPECTOR GENERAL OF PRISON; SUPERINTENDENT CENTRAL PRISON; JAYAKUMAR; THIRUGNANAM	August 17, 2016
M V SHANTHA Vs. RATAN LAL DALMIA	April 21, 2016
M. AAMIRA FATHIMA Vs. THE ANNAMALAI UNIVERSITY, ANNAMALAI NAGAR, CHIDAMBARAM, CUDDALORE DISTRICT	September 26, 2016
M. ABDUL LATHEEF Vs. THE COMMERCIAL TAX OFFICER (CT), SIRKAZHI ASSESSMENT CIRCLE	January 11, 2016
M. ANNADURAI Vs. THE DISTRICT COLLECTOR, PUDUKOTTAI DISTRICT AND ORS.	February 1, 2016
M. BABY Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT	April 26, 2016
M. BALASUBRAMANIAM Vs. COMMISSIONER	September 27, 2016
M. CHELLAMUTHU Vs. SENGALMALAI ARULMIGU VARADARAJA PERUMAL AND VENKATRAMANSWAMY VAGAIYARA THIRUKOILS	July 21, 2016
M. DEEPAK AND ORS. Vs. THE STATE	March 30, 2016
M. DEVADASAN Vs. THE MANAGEMENT, M/S.SOUTHERN RAILWAYS LTD	September 29, 2016
M. DHANALAKSHMI Vs. THE DIRECTOR GENERAL OF POLICE AND ORS.	March 24, 2016
M. DURAI MURUGAN AND ORS. Vs. STATE OF TAMIL NADU AND ORS.	February 18, 2016
M. ELAVARASI Vs. M. VEERAMANI	March 31, 2016
M. FARTHIMA Vs. THE REGISTRAR, HIGH COURT AND ORS.	March 8, 2016
M. GIRIJA Vs. KALISURESH	October 18, 2016
M. GOWRISHANKAR Vs. DEPUTY GENERAL MANAGER (SME), STATE BANK OF INDIA AND ORS.	February 4, 2016
M. HEMAKARTHIGA Vs. THE CHIEF ENGINEER (PERSONNEL) AND ORS.	January 29, 2016
M. JAHIR HUSSAIN Vs. STATE	March 14, 2016
M. JANAKI Vs. K. VAIRAMUTHU	February 15, 2016
M. JOHNSON Vs. E. PUSHPAVALLI	June 8, 2016
M. KANNADASAN AND ORS. Vs. THE STATE OF TAMIL NADU	January 7, 2016
M. KARUPPIAH THEVAR Vs. JOHN VICTOR	October 25, 2016
M. KRISHNAMOORTHY Vs. STATE OF TAMIL NADU AND ORS.	March 9, 2016
M. LOGANATHAN Vs. NAWAB FAZEELATHUNNISSA BEGUM	March 17, 2016
M. MAHALINGAM Vs. GOVERNMENT OF TAMIL NADU	December 7, 2016
M. MALLIKA W/O LATE N. MURUGANANTHAM, MALLIGAI ILLAM, BHARTHAI NAGAR, VEDASANDUR POST AND TALUK, DINDIGUL DISTRICT (SUBSTITUTED AS LRS OF THE DECEASED PETITIONER IN M.P(MD)NO.1 OF 2014 Vs. PRESIDING OFFICER, LABOUR COURT, TIRUCHIRAPPALLI	December 2, 2016
M. MARIYAPPAN Vs. K. CHANDRADEVI (DIED)	October 21, 2016
M. MEENA AND ORS. Vs. METROPOLITAN TRANSPORT CORPORATION LTD.	March 16, 2016
M. MOHAMMED AKBAR BASHA Vs. THE REGISTRAR GENERAL, HIGH COURT	April 5, 2016
M. MURUGAN Vs. THE SECRETARY TO GOVERNMENT, DEPARTMENT OF SCHOOL EDUCATION	December 16, 2016
M. MUTHURAJ Vs. THE DEPUTY GENERAL OF POLICE TAMIL NADU POLICE DEPARTMENT	April 27, 2016
M. NANDAGOPAL Vs. UNION OF INDIA	October 24, 2016
M. PANDITHEVAR Vs. STATE OF TAMIL NADU	November 21, 2016
M. PANNEERSELVAM Vs. SUSSEELA AND OTHERS	November 23, 2016
M. PATTAMMAL Vs. G. PARTHASARATHY	June 24, 2016
M. PERIAKKARUPPAN Vs. UNION OF INDIA AND ORS.	February 18, 2016
M. PERUMAL Vs. VIJAYAKUMARI	December 21, 2016
M. PERUMAL Vs. STATE	April 20, 2016
M. RADHAMANI Vs. GOMATHIAMMAL	September 21, 2016
M. RAGHUPATHY AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.	February 18, 2016
M. RANGANATHAN Vs. THE DISTRICT COLLECTOR, DHARMAPURI AND ORS.	April 28, 2016
M. SAKTHIVEL Vs. THE STATE	February 1, 2016
M. SANJEEVI RAMANUJAM Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED AND ORS.	April 26, 2016
M. SANKARA SUBRAMANIAN Vs. THE DIRECTOR GENERAL OF POLICE, LAW AND ORDER AND ORS.	March 8, 2016
M. SARFUDEEN AND ORS. Vs. USHAMAN ALI	March 23, 2016
M. SEKAR Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM AND ORS.	February 10, 2016
M. SENTHILKUMAR Vs. S.PERIYASAMY	January 18, 2016
M. SENTHILKUMAR Vs. P. RAMALINGAM	January 18, 2016
M. SHALINI AND ORS. Vs. THE SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.	April 4, 2016
M. SIVARAM Vs. A.M. GOPALAN	November 1, 2016
M. SOMASUNDARAM Vs. VETRIVEL	July 13, 2016
M. SOUNDARAPANDIAN Vs. THE MANAGEMENT, TANSI TANNERY	April 1, 2016
M. SUBBURAYAN Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.	January 4, 2016
M. SUBRAMANIAM Vs. THE STATE OF TAMIL NADU AND ORS.	April 30, 2016
M. SUGUNA Vs. THE MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD.	October 4, 2016
M. SUNDAR Vs. THE INSPECTOR OF POLICE	August 3, 2016
M. SUNDARAMOORTHY (CRL.R.C.(MD) NO. 253 OF 2014 & RESPONDENT IN CRL.R.C. (MD) NO.288 OF 2016) Vs. MINOR ISWARYALAKSHMI (CRL.R.C.(MD) NO.253 OF 2014 & REP.BY HER MOTHER AND 2ND PETITIONER IN CRL.R.C.(MD) NO. 288 OF 2016 NATURAL GUARDIAN LATHADEVI)	August 31, 2016
M. THIRUSELVAM Vs. THE DIRECTOR GENERAL, RAILWAY PROTECTION FORCE AND ORS.	April 22, 2016
M. VASANTHI Vs. MINISTRY OF DEFENCE	August 8, 2016
M. VENKATESA PERUMAL (DECEASED) Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT MINISTRY OF DEFENCE DEPARTMENT OF PENSION & AC NEW DELHI	November 22, 2016
M. VENKATESAN Vs. STATE	June 8, 2016
M. VIJAYA Vs. THE CHIEF EDUCATIONAL OFFICER, THOOTHUKUDI DISTRICT, THOOTHUKUDI	September 1, 2016
M.AMURTHAM PETROLEUM AGENCY Vs. THE ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER-IW	April 7, 2016
M.ANTHONIAMMAL Vs. THE ACCOUNTANT GENERAL (ACCOUNTS & ENTITLEMENTS), TAMIL NADU	August 3, 2016
M.BABU Vs. THE CHENNAPURI ANNADANA SAMAJAM (REGD)	June 13, 2016
M.BALASUBRAMANIAN Vs. N.RAVINDRAN	July 29, 2016
M.BALASUBRAMANIAN Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT	November 25, 2016
M.BAVA MAIDEEN Vs. STATE	April 15, 2016
M.GANESAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT FINANCE DEPARTMENT SECRETARIAT	April 15, 2016
M.HEMALATHA Vs. D.KANNAN	February 12, 2016
M.INDRA Vs. THE DIRECTOR,INSTITUTE OF MENTAL HEALTH	May 13, 2016
M.JEGAJOTHI Vs. STATE OF TAMIL NADU	June 30, 2016
M.K. STALIN, LEADER OF OPPOSITION AND MEMBER OF LEGISLATIVE ASSEMBLY (KOLATHUR CONSTITUENCY), 25/9 CHITHARANJAN SALAI, CENOTAPH ROAD, ALWARPET, CHENNAI 600 018 Vs. THE SECRETARY, TAMIL NADU LEGISLATIVE ASSEMBLY, SECRETARIAT, FORT ST. GEORGE, CHENNAI 600 009	November 23, 2016
M.K.KAJA MOHIDEEN Vs. DWADASI ANNADHANA DHARMAKATTALAI	August 4, 2016
M.KANAGARAJ Vs. M.SIRIRAM	August 3, 2016
M.KUPPUSAMY NAICKER Vs. M.MANI	August 11, 2016
M.LENIN Vs. THE SUPERINTENDENT OF POLICE	June 8, 2016
M.M.MOHAN RAJ Vs. STATE	February 15, 2016
M.MAHALAKSHMI Vs. TAMIL NADU STATE BHOODAN YAGNA BOARD	June 1, 2016
M.MANOHAR Vs. GOVERNMENT OF TAMIL NADU	June 1, 2016
M.MANOHARAN Vs. G.GANAPATHY	May 11, 2016
M.MANUNEETHI CHOLAN Vs. STATE	August 5, 2016
M.MARIAPPAN Vs. STATE	July 29, 2016
M.NADARAJAN Vs. THE DIRECTOR OF ADI DRAVIDAR WELFARE	August 1, 2016
M.NAGARAJ Vs. THE SUPERINTENDENT OF POLICE	June 9, 2016
M.NAGESWARI Vs. STATE OF TAMIL NADU	June 13, 2016
M.P.MADESWARAN Vs. THAMBI @ KANAKRAJ	April 26, 2016
M.PADMANABHAN Vs. THE SUPERINTENDENT OF POLICE	December 8, 2016
M.PALANIAPPAN Vs. NACHIMUTHU	November 17, 2016
M.PALANISELVAM Vs. THE DISTRICT COLLECTOR	August 8, 2016
M.PANCHAVARNAM Vs. ARTHI	November 10, 2016
M.PARVATHI Vs. THE CHAIRPERSON/COMMISSIONER OF LAND REFORMS	June 8, 2016
M.PERIYASAMY Vs. M/S.COLOUR STARS DYES TRADING COMPANY (P) LTD.	July 29, 2016
M.PREAMKUMAR Vs. M.PALANIAPPAN AND OTHER	December 22, 2016
M.RAJENDRAN Vs. SECRETARY TO GOVERNMENT	April 29, 2016
M.RAMANATHAN Vs. THE SECRETARY TO GOVERNMENT,CHENNAI	July 5, 2016
M.RAVI Vs. STATE OF TAMIL NADU	July 1, 2016
M.REETA BABY Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	November 23, 2016
M.S. SIVARAMAN Vs. STATE	September 7, 2016
M.S.BALAN Vs. THE CHIEF ELECTION COMMISSIONER, ELECTION COMMISSION OF INDIA	May 6, 2016
M.S.RAJASEKARAN Vs. THE MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION	June 3, 2016
M.SALEEMA Vs. THE GOVERNMENT OF TAMIL NADU	April 25, 2016
M.SEENI AHAMED Vs. THE UNION OF INDIA	November 10, 2016
M.SEKAR Vs. THE STATE OF TAMIL NADU	August 8, 2016
M.SHANKAR Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	March 30, 2016
M.SHEIK SIKANDAR BATCHA Vs. THE SECRETARY, RESERVE BANK OF INDIA	September 1, 2016
M.SIVALINGAM Vs. MRS.RAJINI MAHALINGAM	August 9, 2016
M.SOMAPPA Vs. THE SUPERINTENDENT OF POLICE	July 28, 2016
M.SUBRAMANI Vs. STATE	November 22, 2016
M.SUBRAMANIYA GOUNDER (DECEASED) Vs. V.THAVAMANI	April 25, 2016
M.SURESH Vs. T.N. DR.MGR MEDICAL UNIVERSITY	June 9, 2016
M.THIRAMBAL Vs. STATE	April 22, 2016
M.ULAGAPPAN Vs. THE REVENUE DIVISIONAL OFFICER	July 18, 2016
M.V.ANAINTHAPERUMAL Vs. THE DISTRICT COLLECTOR/INSPECTOR OF PANCHAYATS	July 5, 2016
M.VELMURUGAN Vs. THE DEPUTY REGISTRAR(HOUSING)	June 13, 2016
M.VENKATASWAMY Vs. MYTHIRA DEVI	November 9, 2016
M.Y.RAHAMATHULLA Vs. S.A.AMANULLA	August 18, 2016
M/S BOMBAY ANDHRA TRANSPORT CO Vs. MRS.AHAMED MARIAM	September 16, 2016
M/S HOSPIRA HEALTH CARE INDIA PVT LTD Vs. DEVELOPMENT COMMISSIONER	March 30, 2016
M/S MADRAS CEMENTS LTD Vs. MANIVANNAN	December 9, 2016
M/S MRF LTD., REPRESENTED BY ITS GENERAL MANAGER ARAKKONAM TIRUTTANI MAIN ROAD ICHIPUTHUR, ARAKKONAM TALUK (IN ALL THE APPEALS) Vs. THE PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI(IN ALL THE APPEALS)	August 8, 2016
M/S NEW KRUBA JEWELLER Vs. V. KANCHANA	December 7, 2016
M/S RAMDEV GINNING FACTORY Vs. CHIEF MANAGER, AUTHORISED OFFICER, ICICI BANK LTD. & OTHERS	June 30, 2016
M/S SHAPOORJI PALLONJI INFRASTRUCTUR CAPITAL COMPANY PVT LTD. Vs. COMMISSIONER OF SERVICE TAX	February 4, 2016
M/S SOUTH INDIA CORPORATION PVT. LTD. Vs. M/S.KAMARAJAR PORT LIMITED	June 1, 2016
M/S UNITED INDIA INSURANCE CO. LTD., NO.134, GREAMS ROAD CHENNAI 600 006 Vs. P. MURUGESAN AND OTHERS	April 21, 2016
M/S. A1 ROSTAMANI INTERNATIONAL EXCHANGE Vs. THE OFFICIAL LIQUIDATOR	November 23, 2016
M/S. ARAVINDH LEATHER CORPORATION, REP. BY ITS PARTNER A.RAJA MOHAN, OLD NO.24, NEW NO.57, KATTUR SADAYAPAN STREET, PERIAMET, CHENNAI 600 003 Vs. THE GOVERNMENT OF INDIA, REP. BY ITS SECRETARY, MINISTRY OF AGRICULTURE AND FARMERS WELFARE, NEW DELHI	November 3, 2016
M/S. ASIANET COMMUNICATIONS LTD., REP. BY ITS VICE PRESIDENT, MR. PREM MENON Vs. SUN T.V. NETWORK LIMITED REP. BY ITS MANAGING DIRECTOR MR. KALANIDHI MARAN (AMENDED AS PER ORDER DT:04.11.2015 IN APPL. NO. 6859 OF 2015)	November 23, 2016
M/S. BASS CONSTRUCTIONS BY ITS PROPRIETRIX, SUSHILA BRIJ MOHAN, NO.83, DR. RADHAKRISHNAN SALAI, MYLAPORE, CHENNAI Vs. THE BOARD OF TRUSTEES OF THE PORT OF MADRAS, RAJAJI SALAI, CHENNAI	October 20, 2016
M/S. BOSS INFRASTRUCTURE PVT. LTD Vs. CHENNAI PETROLEUM CORPORATION LTD.	August 1, 2016
M/S. CAMBRIDGE SOLUTIONS LIMITED Vs. GLOBAL SOFTWARE LIMITED	September 28, 2016
M/S. COROMANDEL OILS PVT., LTD. Vs. THE TAX RECOVERY OFFICER	September 14, 2016
M/S. ENNORE PORT LTD. Vs. HINDUSTAN CONSTRUCTION COMPANY LTD.	July 27, 2016
M/S. ESSOR HOTELS PRIVATE LIMITED, MADRAS REP. BY ITS MANAGING DIRECTOR PADINJARE VAZHIYIL ANUPKUMAR, 1089, POONAMALLEE HIGH ROAD, CHENNAI Vs. GRINDLAYS BANK NOW KNOWN AS STANDARD CHARTERED BANK, REP. BY ITS MANAGER, 19, RAJAJI SALAI, CHENNAI	November 1, 2016
M/S. HARDY EXPLORATION & PRODUCTION (INDIA) INC., 5TH FLOOR, WESTMINISTER BUILDING 108, DR. RADHAKRISHNAN SALAI, MYLAPORE, CHENNAI Vs. M/S. SAMSON MARITIME LIMITED, HAVING ITS REGISTERED OFFICE AT 201	October 4, 2016
M/S. HINDUSTAN UNILEVER LTD. Vs. ANDHRA DETERGENTS MAC MARKETING	December 12, 2016
M/S. HOTEL A.R.A.P. (P) LTD. Vs. M/S.BUHARI SONS PVT. LTD.	October 20, 2016
M/S. JAI FIRE WORKS (P) LTD., REP. THROUGH ONE OF ITS DIRECTORS P.N. STALIN, 38, V.K.M. STREET, NEAR NADAR LODGE, SIVAKASI, VIRUDHUNAGAR DISTRICT AND OTHERS Vs. P. SHENBAGARAJAN, S/O. N.P.P.S. PERIYANNA NADAR, 43, SIVAKASI. REP. THROUGH POWER OF ATTORNEY HOLDER S.C. MOHAN, S/O. K.A.S. CHIDAMBARA NADAR, 4A/1, GANDHI NAGAR, SIVAKASI	June 22, 2016
M/S. KALAI SELVI AGENCIES REP. BY ITS PROPRIETOR M. RAJAGOPAL Vs. STATE REP. BY THE INSPECTOR OF POLICE (CRIME) P	April 18, 2016
M/S. KUMBHAT HOLOGRAPHICS REP. BY ITS AUTHORISED SIGNATORY/PARTNER KUMBHAT COMPLEX NO.29, RATTAN BAZAAR APPELLANT IN CHENNAI 600 003(WA NO. 509 OF 16) Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT HOME, PROHIBITION &AMP; EXCISE DEPARTMENT SECRETARIAT, ST. GEORGE FORT CHENNAI	December 1, 2016
M/S. LANCOR HOLDINGS LIMITED, REP. BY ITS MANAGING DIRECTOR, T. NAGAR, CHENNAI Vs. MR. PREM KUMAR MENON	December 23, 2016
M/S. MALLIAH TEA FACTORY (P) LTD., BENGALMATTAN POST, THE NILGIRIS, REP. BY ITS MANGING DIRECTOR, M.B. RAJENDRAN Vs. S. JAWAHAR	August 10, 2016
M/S. MRF LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX	August 4, 2016
M/S. OIL AND NATURAL GAS CORPORATION LIMITED CAUVERY ASSETS, MM DEPARTMENT, KARIKAL Vs. M/S. TRICHY CONSTRUCTION COMPANY NO.10, KARUR BYE PASS ROAD, CHINTHAMANI, TRICHY	November 15, 2016
M/S. OPTIVAL HEALTH SOLUTIONS PVT LTD., REP BY S.DURAIRAJ NO. 2/452A, KUNDRATHUR MAIN ROAD, KOVUR, CHENNAI Vs. DRUGS INSPECTOR, KANCHEEPURAM	November 10, 2016
M/S. OXFORD ENGINEERING COLLEGE, TRICHY Vs. STATE BANK OF INDIA, RASMECC, TRICHY	January 7, 2016
M/S. P.M. GRANITES Vs. STATE OF TAMIL NADU	December 2, 2016
M/S. RAGAV ADVERTISEMENT COMPANY Vs. TIRUNELVELI CITY MUNICIPAL CORPORATION	November 9, 2016
M/S. REDINGTON (INDIA) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	December 23, 2016
M/S. RES SANCTA REP. BY RAJEEV CHAUHAN &AMP; ORS. Vs. STATE OF TAMIL NADU, REP. BY A. CHANDRA MARY, DRUGS INSPECTOR, HOSUR RANGE, O/O. THE ASSISTANT DIRECTOR OF DRUGS CONTROL, NO. 7, THIRUVALLUVAR STREET, SALEM ZONE, SUBRAMANIYA NAGAR, SALEM	December 19, 2016
M/S. S.L.LUMAX LTD Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 5, 2016
M/S. SEEYAN ASSOCIATES REPRESENTED BY ITS PARTNER K.P. GOPINATH Vs. M/S. B.M.F. BELTINGS LIMITED CHENNAI. (1ST DEFENDANT STUCK OUT BY ORDER OF THIS COURT DATED 08.12.2010)	December 21, 2016
M/S. SEKAR STORES HOME MART REP. BY ITS PARTNER MR. S.V.S. MANIVANNAN Vs. THE AUTHORISED OFFICER PRIDHVI ASSET RECONSTRUCTION & SECURITISATION COMPANY LTD RAJAPRASADMU 4TH FLOOR, WING NO.1 PLOT NO.6, 6	October 18, 2016
M/S. SHREYAS Vs. AUTHORISED OFFICER SBT	September 26, 2016
M/S. SHRIRAM GENERAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS DIVISIONAL MANAGER, HAVING HIS OFFICE AT JAYASREE TOWERS, FIRST FLOOR, C/172, 6TH CROSS STREET, THILAI NAGAR, CITY AND MUNSIFI, TRICHY Vs. KAVITHA AND OTHERS	September 14, 2016
M/S. SIVAM MINES Vs. THE DISTRICT REGISTRAR (ADMINISTRATION), DINDIGUL REGISTRATION DISTRICT, DINDIGUL	August 30, 2016
M/S. SRI MIRRA MEDICALS REP.BY ITS MANAGING PARTNER, V. MURUGAN Vs. THE SECRETARY GOVERNMENT OF TAMILNADU HEALTH &AMP; FAMILY WELFARE DEPARTMENT FORT ST. GEORGE, CHENNAI 600 009 &AMP; ORS.	October 17, 2016
M/S. SUMEET SYNTHETICS, REPRESENTED BY ITS AUTHORISED SIGNATORY MR. S.SHANMUGA PRIYAN, NO.65, CHAIRMAN RATHINASAMY STREET, SHEVAPET, SALEM Vs. DEPARTMENT OF HANDLOOMS AND TEXTILES, REPRESENTED BY ITS DIRECTOR, KURALAGAM, II FLOOR, CHENNAI	September 14, 2016
M/S. TITANIUM TANTALUM PRODUCTS LTD. NO.86/1 VENGAIVASAL MAIN ROAD GOWRIVAKKAM, CHENNAI Vs. STATE BANK OF INDIA OVERSEAS BRANCH NO.86, RAJAJI SALAI, CHENNAI 600 001 REPRESENTED BY THE ASSISTANT GENERAL MANAGER STRESSED ASSETS MANAGEMENT BRANCH RED CROSS SOCIETY BUILDINGS NO.32, MONTIETH ROAD, EGMORE CHENNAI	October 20, 2016
M/S. TRANSSTROY NORTH CARGO BERTH III PORT PRIVATE LIMITED, H.NO.8 Vs. THE BOARD OF TRUSTEES, V.O. CHIDAMBARANAR PORT TRUST, TUTICORIN, REPRESENTED BY ITS CHAIRMAN TUTICORIN AND OTHERS	December 14, 2016
M/S. V.G.P. HOUSING P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 23, 2016
M/S. VEESONS ENERGY SYSTEMS PVT., LTD., REP. BY ITS MANAGING DIRECTOR MR. V. RAMAKRISHNAN C Vs. THE ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA, SME BRANCH, THUVAKUDI INDUSTRIAL ESTATE, THIRUCHIRAPPALLAI	November 17, 2016
M/S.ARUN SMELTERS LTD. Vs. THE CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	July 19, 2016
M/S.BAJAJ AUTO LIMITED Vs. M/S.TVS MOTOR COMPANY LIMITED	March 28, 2016
M/S.CARAVEL LOGISTICS PVT. LTD. Vs. THE JOINT SECRETARY (RA), GOVERNMENT OF INDIA	June 1, 2016
M/S.FALCON TYPES LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL,	June 15, 2016
M/S.FRAULIN Vs. S.THILAGAVATHY	September 29, 2016
M/S.GOODSUN INDUSTRIES (P) LIMITED COMPANY Vs. COIMBATORE TUBE COMPANY	January 8, 2016
M/S.IRBAZ SHOES Vs. M/S.BOSTIK INDIA PRIVATE LIMITED	April 22, 2016
M/S.JAY AR ENTERPRISES PARTNERSHIP FIRM Vs. M/S. SCRAPT TRADERS	July 28, 2016
M/S.JHARSANYA LOGISTICS PVT.LTD. Vs. THE DISTRICT MANAGER,TN STATE MARKETING CORPORATION LIMITED	July 14, 2016
M/S.LINGAM & CO. Vs. M.M.S.DAWOOD	March 17, 2016
M/S.MILLER KNITS Vs. THE INCOME TAX OFFICER	August 10, 2016
M/S.NATIONAL COLLATERAL MANAGEMENT SERVICES LTD., REP. BY MR. S. JAYARAMAN, AREA MANAGER (RAYALASEEMA & TELANGANA, A.P), GAYATRI TOWERS, 954, APPASAHEB MARATHE MARG, PRABHADEVI, MUMBAI Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION, ECONOMIC OFFENCES WING, RAJAJI BHAVAN, CHENNAI	November 10, 2016
M/S.NATIONAL INSURANCE COMPANY LIMITED. Vs. TMT.SANTHANA MARIAMMAL	March 21, 2016
M/S.ORIENTAL INSURANCE COMPANY LIMITED Vs. R.MUTHULAKSHMI	October 24, 2016
M/S.ORIENTAL INSURANCE COMPANY LIMITED Vs. S.VENKATESWARI	December 7, 2016
M/S.REFEX ENERGY LIMITED Vs. UNION OF INDIA	June 2, 2016
M/S.SDS RAMCIDES CROP SCIENCE PVT LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE	June 9, 2016
M/S.SEA CORAL CLEARING & FORWARDING Vs. THE COMMISSIONER OF CUSTOMS	July 13, 2016
M/S.SELLA SYNERGY INDIA PVT LTD. Vs. THE INCOME TAX OFFICER COMPANY CIRCLE VI (2)	August 1, 2016
M/S.ST. MICHAEL HIGH SCHOOL Vs. THE DISTRICT COLLECTOR	November 1, 2016
M/S.SUN TV NETWORK LTD. Vs. UNION OF INDIA	June 14, 2016
M/S.TVS FINANCE AND SERVICES LTD. Vs. M/S.KWALITY SPINNING MILLS	June 30, 2016
M/S.VELLORE INSTITUTE OF TECHNOLOGY Vs. G.V.SAMPATH	May 11, 2016
MAATRANMANI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, STATE OF TAMIL NADU AND ORS.	January 18, 2016
MACRO MARVEL PROJECTS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 15, 2016
MADAN AGENCIES Vs. ASSISTANT COMMISSIONER (CT)	July 22, 2016
MADASAMY Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	August 11, 2016
MADESHWARAN Vs. STATE	March 10, 2016
MADESWAR REALTY PVT. LTD. AND ORS. Vs. THE COMMISSIONER, URBAN LAND CEILING AND ORS.	March 4, 2016
MADHAIYAN Vs. STATE REP BY INSPECTOR OF POLICE, KADATHUR POLICE STATION, DHARMAPURI DISTRICT (CR.NO.137 OF 2011)	December 23, 2016
MADHAIYAN AND ORS. Vs. STATE BY INSPECTOR OF POLICE	January 8, 2016
MADHAMMAL Vs. STATE	March 7, 2016
MADHAN; PRABAKARAN; ANITHA Vs. STATE	March 10, 2016
MADHEW Vs. STATE	April 13, 2016
MADHIAZHAGAN Vs. STATE	February 4, 2016
MADRAS FERTILIZERS LIMITED Vs. PROSPECTS SHIPPING PVT LTD ; MOHD YUSUF SHAH; CAPT P R DATTAR; P C TILAK	June 21, 2016
MADURA COATS LIMITED Vs. THE DEPUTY COMMISSIONER OF CENTRAL EXCISE, MADURAI	March 9, 2016
MAGENDIRAN Vs. STATE	February 18, 2016
MAHADEVA MUDALIAR Vs. BAVACHARYA SATRIYA SEVA SAMAJAM	August 8, 2016
MAHALAKSHMI Vs. THE SECRETARY TO GOVERNMENT, AGRICULTURE DEPARTMENT AND ORS.	January 4, 2016
MAHALINGAM Vs. STATE	June 8, 2016
MAHAMANI Vs. STATE REP. BY THE INSPECTOR OF POLICE, SERNTHAMARAM POLICE STATION, TIRUNELVELI DISTRICT. (CRIME NO.45/2009)	November 4, 2016
MAHARAJA Vs. STATE	March 21, 2016
MAHARAJAN AND ORS. Vs. STATE	January 19, 2016
MAHEMA AND ORS. Vs. J. SUGANTH AND ORS.	January 5, 2016
MAHENDRA SINGH RANKA Vs. STATE	July 22, 2016
MAHENDRAN Vs. STATE	February 11, 2016
MAHENDRAN Vs. STATE	June 29, 2016
MAHESH Vs. SIVANTHI GNANAMUTHU NADAR AND ORS.	March 14, 2016
MAHESH DURAI Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT AND ORS.	February 5, 2016
MAHESWARAN Vs. STATE	February 23, 2016
MAHINDRA RESIDENTIAL DEVELOPERS LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	March 28, 2016
MAJOR K MATHEWS Vs. K R VITTAL RAMAN; SRIDHAR BABU	August 19, 2016
MAJOR K.KAMALANATHAN Vs. UNIVERSITY GRANTS COMMISSION	July 18, 2016
MALABAR DIAMOND GALLERY PVT LTD Vs. ADDITIONAL DIRECTOR GENERAL DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI ZONAL UNIT; COMMISSIONER OF CUSTOMS (IMPORT) CUSTOMS HOUSE; COMMISSIONER OF CUSTOMS (AIR) MEENAMBAKKAM	July 28, 2016
MALABAR DIAMOND GALLERY PVT. LTD. REPRESENTED BY ITS DIRECTOR MR.SHAFEEKH Vs. THE ADDITIONAL DIRECTOR GENERAL DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI ZONAL UNIT NO.117, GOPALA KRISHNA ROAD, T.NAGAR CHENNAI	July 28, 2016
MALAIARASAN Vs. SUB INSPECTOR OF POLICE	June 7, 2016
MALAIYANDI Vs. PALANISAMY; BALASUBRAMANIAN; GOMATHI; ANANTHAVALLI; VELMURUGAN; MUTHUSAMY; GOVINDAMMAL; VADIVELU; GANAPATHY	July 28, 2016
MALARKODI Vs. MUTHU	June 3, 2016
MALLADI SPECIALITIES LIMITED Vs. ASSISTANT COMMISSIONER-CT	July 21, 2016
MAMOOTH Vs. CHAIRMAN CUM MANAGING DIRECTOR, TAMIL NADU ELECTRICITY BOARD; COMMISSIONER, CORPORATION OF CHENNAI; INSPECTOR OF POLICE	April 29, 2016
MANAGEMENT OF KALAIMAGAL GAS SERVICE Vs. AUTHORITY	April 4, 2016
MANAGEMENT OF TAMIL NADU S R T CORPN , MADURAI Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI AND OTHERS	February 22, 2016
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI DIVISION-I) LTD. Vs. PRESIDING OFFICER, LABOUR COURT	February 5, 2016
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD Vs. V SIVA KUMAR; ADMINISTRATOR, TAMIL NADU STATE TRANSPORT EMPLOYEES PENSION FUND TRUST, THIRUVALLUVAR ILLAM, ANNA SALAI	March 21, 2016
MANAGER NATIONAL INSURANCE CO LTD Vs. D RAJESH; V SARAVANAN	March 14, 2016
MANAGER ORIENTAL INSURANCE CO.LTD. Vs. SARASWATHI	July 22, 2016
MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD , KUMBAKONAM Vs. THIRAVIARAJAN AND ANR	March 4, 2016
MANAGING DIRECTOR Vs. JOINT COMMISSIONER OF LABOUR AND OTHERS	January 21, 2016
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. PADMAVATHY; BABU; RAMESH; RAGAMMA	September 7, 2016
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SUDHALAKSHMI	March 14, 2016
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. DIANA ANGELINA	March 2, 2016
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION Vs. ALAMELU AND OTHERS	March 7, 2016
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD Vs. THIRU E VADIVELU; PRESIDING OFFICER, III ADDL LABOUR COURT	April 5, 2016
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD. Vs. S. PRABHA	October 6, 2016
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD Vs. K MANJULA AND OTHERS	February 16, 2016
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. K. THIRUPURASUNDARI	November 17, 2016
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LIMITED Vs. G EDWIN JAYARAJ AND OTHERS	February 22, 2016
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD Vs. SECRETARY, TAMIL NADU STATE TRANSPORT APPELLATE TRIBUNAL; REGIONAL TRANSPORT AUTHORITY, DHARMAPURI	June 15, 2016
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S KALAISELVAN; PRESIDING OFFICER, LABOUR COURT	March 24, 2016
MANAGING DIRECTOR, TAMIL NADU TOURISM DEVELOPMENT CORPORATION; GENERAL MANAGER, TAMIL NADU TOURISM DEVELOPMENT CORPORATION; REGIONAL MANAGER, (CENTRAL),TAMIL NADU TOURISM DEVELOPMENT CORPORATION Vs. R MANOHARAN	August 9, 2016
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD. Vs. M. NANTHEESWARI	August 26, 2016
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION, CUDDALORE Vs. GOVINDAMMAL; VALARMATHY; MALARKODI; SAKUNTHALA; PACHAMMAL; MINOR SHARMILLA; MINOR SALA; MINOR HEMALATHA	September 26, 2016
MANAGING DIRECTOR, TAMILNADU STTAE TRANSPORT CORPORATION Vs. P.SELVAM P.SAMUVEL P.JANS	October 4, 2016
MANAGING DIRECTOR, TAMILNADU STTAE TRANSPORT CORPORATION Vs. THAHIRA	October 4, 2016
MANAGING DIRECTOR, TNSTC KUMABKONAM LIMITED Vs. JEEVITHA @ NADHIYA AND OTHERS	February 5, 2016
MANAGING TRUSTEE CUM CHAIRMAN RUBEN EDUCATIONAL AND CHARITABLE TRUST Vs. THE STATE OF TAMIL NADU AND ORS.	January 5, 2016
MANGATHAI AMMAL AND ORS. Vs. RAJESWARI AND ORS.	January 5, 2016
MANI Vs. STATE	March 31, 2016
MANI Vs. STATE	February 18, 2016
MANI Vs. DHAMOTHARAN	December 22, 2016
MANI Vs. STATE	March 10, 2016
MANI @ ANBURAJ Vs. STATE	June 1, 2016
MANI @ MANIRATHINAM Vs. STATE	June 15, 2016
MANI AND ORS. Vs. STATE	February 23, 2016
MANI CHOLAKAR Vs. STATE	June 7, 2016
MANI MALAR FOOD PRODUCTS PVT. LTD. Vs. THE COMMISSIONER-CUM-BLOCK DEVELOPMENT OFFICER, AVINASHI PANCHAYAT UNION AND ORS.	January 6, 2016
MANIAN AND ORS. Vs. STATE	January 6, 2016
MANIARASAN Vs. THE STATE	March 14, 2016
MANICKAM Vs. STATE REP. BY THE INSPECTOR OF POLICE, VALAPPADI POLICE STATION, SALEM DISTRICT.(CRIME NO.422 OF 2012)	July 1, 2016
MANICKAM Vs. BALARAMAN (DIED); VALLIAMMAL; MAYAKRISHNAN; SAROJA; JANAKI; CHANDRA; VAITHYANATHA PILLAI; B THILAGAVATHY; B GANESAMURTHY; B KRISHNASAMY; B VASANTHI	June 15, 2016
MANICKAM ALIAS CHENNAPPAN Vs. MUNUSWAMY	July 27, 2016
MANICKARAJ Vs. SUB REGISTRAR, TIRUVALLUR; INSPECTOR GENERAL OF REGISTRATION	June 30, 2016
MANIKANDAN Vs. STATE	April 22, 2016
MANIKANDAN Vs. STATE	June 16, 2016
MANIKANDAN Vs. THE STATE	January 6, 2016
MANIKANDAN Vs. CHELLAMMAL	March 8, 2016
MANISHA K.KAWAD @ LAKSHMI Vs. TARUN I.TATER	February 23, 2016
MANIVEL Vs. THE STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE CBCID TRICHY. [CRIME NO.2 OF 2014]	December 23, 2016
MANJU Vs. NAGARAJAN @ NESAKUMAR @ NESA; BHAVANI; INSPECTOR OF POLICE, THIRUVALLUR TALUK POLICE STATION	August 18, 2016
MANJU @ MANJUNATH; DURAISAMY Vs. STATE	March 29, 2016
MANJUNATH Vs. STATE	March 11, 2016
MANJUNATHA REDDY Vs. THE STATE REPRESENTED BY THE INSPECTOR OF POLICE HUDCO POLICE STATION KRISHNAGIRI DISTRICT.	March 21, 2016
MANKIND PHARMA LIMITED Vs. SUN PHARMA LABORATORIES LIMITED	August 16, 2016
MANOHARAN Vs. S P CHOHKALINGAM CHETTIYAR	June 6, 2016
MANOHARAN AUTOMOBILES Vs. THE STATE OF TAMIL NADU AND ORS.	January 22, 2016
MANOJ METALS Vs. THE ASSISTANT COMMISSIONER VALLALAR NAGAR ASSESSMENT CIRCLE	March 2, 2016
MARAPPA Vs. STATE	June 1, 2016
MARI @ MARIMUTHU Vs. STATE	March 16, 2016
MARI @ MUTHU @ MARIMUTHU Vs. STATE	April 11, 2016
MARIA FRANCIS Vs. M.VARGHESE @ MARIA VARGHESE	November 2, 2016
MARIAPPAN Vs. STATE REP BY INSPECTOR OF POLICE	September 22, 2016
MARIAPPAN Vs. STATE	October 25, 2016
MARIAPPAN; GANESAN; SUBBIAH Vs. STATE	July 19, 2016
MARIE WILSON Vs. STATE OF TAMIL NADU; INSPECTOR OF POLICE	July 1, 2016
MARIMUTHU Vs. THE STATE	March 11, 2016
MARIMUTHU Vs. THE INSPECTOR OF POLICE	September 19, 2016
MARIMUTHU (A1) Vs. STATE REP BY INSPECTOR OF POLICE, OMALUR POLICE STATION, SALEM DISTRICT (CR. NO. 74 OF 2010)	July 22, 2016
MARIYAMMAL Vs. J.CORNALIUS	December 23, 2016
MARTIN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.	January 19, 2016
MARTIN MANRIQUE MANSOUR Vs. STATE	March 15, 2016
MARUDHAI; PARAMASIVAM; SUNDARARAJAN Vs. KATHAN	August 16, 2016
MARUTHU Vs. STATE	March 8, 2016
MARY AND ORS. Vs. STATE	March 23, 2016
MARY SELVI Vs. VANNITHANGAM	April 13, 2016
MASILAMANI Vs. INSPECTOR OF POLICE UDAYARPALAYAM POLICE STATION	July 13, 2016
MASTHAN Vs. STATE	April 13, 2016
MATHIAZHAGAN Vs. STATE	March 8, 2016
MATHIVANAN Vs. STATE	March 24, 2016
MATHIVANAN Vs. STATE	March 10, 2016
MATHIYALAGAN Vs. THE STATE REPRESENTED BY THE INSPECTOR OF POLICE	March 31, 2016
MAYA APPLIANCES (P) LTD. NEW NO.2(01D NO.8) BOAT CLUB 1ST AVENUE, CHENNAI Vs. UROOJ AHMED LORDS ENTERPRISES (INDIA) 1620	December 16, 2016
MCC DIGITAL INNOVATIONS PRIVATE LTD Vs. ASSISTANT COMMISSIONER (CT)	June 7, 2016
MECHANIC KUMAR Vs. STATE OF TAMIL NADU	August 16, 2016
MEDICAL COUNCIL OF INDIA Vs. SRI MUTHUKUMARAN EDUCATIONAL TRUST	September 14, 2016
MEDICAL COUNCIL OF INDIA Vs. CHRISTIAN MEDICAL COLLEGE AND OTHERS	February 2, 2016
MEDICAL COUNCIL OF INDIA, REP. BY ITS SECRETARY, POCKET Vs. MRS. S. MANIMANGAI	December 22, 2016
MEENAKSHI SUNDARAM Vs. H RADHA	February 10, 2016
MEENAMBAL Vs. SHANTHA	February 2, 2016
MEGA STAR SURVEY AND CONSULTANTS INDIA PVT LTD Vs. SECRETARY, MINISTRY OF ROAD TRANSPORT & HIGHWAYS GOVERNMENT OF INDIA; DIRECTOR GENERAL (RD), MINISTRY OF ROAD TRANSPORT & HIGHWAYS GOVERNMENT OF INDIA; CHIEF ENGINEER (P7), MINISTRY OF ROAD TRANSPORT & HIGHWAYS GOVERNMENT OF INDIA; CHIEF ENGINEER (S&R) (B	June 2, 2016
MEGANATHAN Vs. STATE	September 16, 2016
MEGATRENDS INC. Vs. COMMISSIONER OF INCOME TAX AND ORS.	March 24, 2016
MEGATRENDS INC. Vs. COMMISSIONER OF INCOME TAX AND ORS.	February 11, 2016
MEHABOOB ALI Vs. STATE	August 8, 2016
MEIYALAGAN Vs. STATE	February 16, 2016
MERRYLAND INFRASTRUCTURE PRIVATE LIMITED; SHINE HOME APPLIANCES PRIVATE LIMITED; ORIGINAL INNOVATIVE LOGISTICS (INDIA) PRIVATE LIMITED Vs. STATE	July 6, 2016
METROPOLITAN TRANSPORT CORPORATION LTD Vs. BABU PILLAI (DECEASED); RANGA PILLAI; B RAJENDRAN	March 14, 2016
METROPOLITAN TRANSPORT CORPORATION LTD. Vs. S. SRIMATHY	September 7, 2016
METTILBAI Vs. BALAMMAL; BRIGHT; THOMAS; LILLYBAI; VIMALABAI; SUGANTHABAI; DEVASUNDARAM; SAM SUNDAR; JAYA; HEMALATHA; RAKEL; CHARLET; REJITHAM; JEBAMONI; KANAGAMMAL NADACHI	August 12, 2016
MEYYAN Vs. MANAGEMENT OF STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD. AND ORS.	January 4, 2016
MI STEEL PROCESSING INDIA PVT. LTD. Vs. THE ASSISTANT COMMISSIONER (CT), KANCHEEPURAM ASSESSMENT CIRCLE AND ORS.	January 11, 2016
MICHAEL HART Vs. NINESTARS INFORMATION TECHNOLOGIES LTD.	April 5, 2016
MINOR GOVIND ASHOK Vs. GOVERNMENT OF INDIA	July 28, 2016
MINOR JAYALAKSHMI Vs. SEENUVASAN	June 15, 2016
MINOR K.ARAVINTHAN Vs. THE PRINCIPAL,SAINIK SCHOOL	July 1, 2016
MINOR K.PRIYADARSHINI Vs. THE DIRECTOR OF ELEMENTARY EDUCATION	July 4, 2016
MINOR M. BALAJI Vs. S. VENKATACHALAM	September 8, 2016
MINOR M. MOHAMED ASHFAQ THROUGH HIS MOTHER, GUARDIAN AND NEXT FRIEND SMT. A. SULAIHA BARVIN Vs. M. MOHAMED FEROZE	August 24, 2016
MINOR MAHEMA AND OTHERS Vs. J SUGANTH AND OTHERS	January 5, 2016
MINOR MONEES CHAKRAVARTHY Vs. S.ARUMUGASAMY	April 15, 2016
MINOR R K JAYAVARDHANI Vs. CHAIRMAN	August 16, 2016
MODAKURUCHI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD Vs. C VASUDEVAN; STATE OF TAMIL NADU; REGISTRAR OF CO-OPERATIVE SOCIETIES	March 29, 2016
MOHAMAD IRFAN Vs. VELUKANNAN	December 22, 2016
MOHAMED GOUSE Vs. STATE BY INSPECTOR OF POLICE	July 27, 2016
MOHAMED IBRAHIM Vs. STATE	June 15, 2016
MOHAMED JAMALUDIN Vs. STATE BANK OF TRAVANCORE REP. BY BRANCH MANAGER/AUTHORISED OFFICER, BESANT NAGAR BRANCH, E	October 20, 2016
MOHAMED SULTAN MARAICAR Vs. THE SPECIAL SECRETARY,GOVERNMENT OF PUDUCHERRY,DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT	July 19, 2016
MOHAMMED BASHIR Vs. MAHESH MENON; O M XAVIER; SRIRAM, ZONAL SALES MANAGER; KUMAR REGIONAL SALES MANAGER; SENTHIL AREA SALES MANAGER; INSPECTOR OF POLICE, CITY CRIME BRANCH	June 21, 2016
MOHAMMED IBRAHIM Vs. JUNAITHA BEGAM	November 22, 2016
MOHAMMED MEERAN Vs. STATE REP. BY THE INSPECTOR OF POLICE, ARIYAMANGALAM POLICE STATION, TRICHY DISTRICT. [CRIME NO.13 OF 2015 OF PONMALAI A.W.P.S.]	December 2, 2016
MOHAMMED NOUFEL Vs. NISHA BEGUM @ NISHANA; MINOR M NAS MOHAMMED	September 9, 2016
MOHAMMED YUSUFF SAHIB Vs. SPECIAL DIRECTOR	February 19, 2016
MOHAN Vs. STATE BY THE INSPECTOR OF POLICE, SHOLINGHUR POLICE STATION, VELLORE DISTRICT (CR.NO.14 OF 2012)	December 5, 2016
MOHAN Vs. THE STATE, REPRESENTED BY THE INSPECTOR OF POLICE, B9 SARAVANAMPATTI POLICE STATION, COIMBATORE	December 7, 2016
MOHAN Vs. STATE AND ORS	July 21, 2016
MOHAN Vs. V VEERASEKAR; V KAVITHA; S SUNDHAR; K MUTHUKUMAR; R KANNAIYA; K MUTHU LAKSHMI; K SUTHA	June 15, 2016
MOHAN @ APPU Vs. STATE	June 27, 2016
MOHAN AND ORS. Vs. THE DISTRICT REVENUE OFFICER, KANCHIPURAM DISTRICT AND ORS.	March 11, 2016
MOHAN BREWERIES AND DISTILLERIES LIMITED Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL - 2 AND ORS.	February 26, 2016
MOHAN KUMAR Vs. STATE OF TAMIL NADU	April 4, 2016
MOHANARANGAN Vs. IRSHAD ALI	July 11, 2016
MOHIDEEN ANDAVAR PALLIVASAN Vs. A SHAJAHAN	March 9, 2016
MOOKU @ VENKATESAN Vs. STATE	July 26, 2016
MOORTHI Vs. STATE	July 25, 2016
MOORTHY Vs. STATE	July 6, 2016
MOORTHY Vs. STATE OF TAMIL NADU REPRESENTED BY THE INSPECTOR OF POLICE KARIPATTI POLICE STATION, SALEM DISTRICT (CRIME NO.112 OF 2012)	December 21, 2016
MOORTHY Vs. STATE	January 11, 2016
MOTTAIYAN @ ANGAMUTHU Vs. STATE	April 5, 2016
MR. G. SATHISH BHATIA Vs. MR. N.S. GNANESWARAN	November 24, 2016
MR. V. KRISHNAMURTHY Vs. M/S. KASTHURI & SONS LTD	September 19, 2016
MR.A.D.PADMASINGH ISAAC Vs. NEW AACHI GRINDER FRESH	March 18, 2016
MR.MANISH KHANNA Vs. PRABU POLYCOLOR LIMITED	April 29, 2016
MR.V.A.RAMASH Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS, CHENNAI	July 11, 2016
MRS. RAMALAKSHMI Vs. THE CHAIR PERSON, TAMIL NADU STATE COMMISSION FOR WOMEN, CHEPAUK, CHENNAI	October 26, 2016
MRS. S. MANIMEGALAI Vs. MEDICAL COUNCIL OF INDIA REP. BY ITS SECRETARY POCKET	October 21, 2016
MRS. T. CHITRA Vs. THE CHAIRMAN & MANAGING DIRECTOR, NEW INDIA ASSURANCE CO. LTD.	August 9, 2016
MS.SNEHA MANIMURUGAN Vs. THE SECRETARY,MEDICAL COUNCIL OF INDIA	April 12, 2016
MUDIKRISHNAN @ KRISHNAN Vs. STATE	March 8, 2016
MUJI @ MUJIBIR REHMAN Vs. STATE	June 8, 2016
MULLAIKODI AND ORS. Vs. SPECIAL SECRETARY TO GOVT., DEPARTMENT OF REVENUE & DISASTER MANAGEMENT AND ORS.	March 3, 2016
MUMTAJ, W/O (LATE) SAYED MAHABOOB (A) BABULAL Vs. DIRECTOR GENERAL OF DEFENCE ESTATES, RAKSHA SAMPADA BHAWAN; SECRETARY TO GOVERNMENT, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA; PRINCIPAL DIRECTOR, DEFENCE ESTATES, SOUTHERN COMMAND, MANEKJI MEHTA ROAD, PUNE; GENERAL OFFICER COMMANDER IN CHIEF, DEFENCE EST	August 31, 2016
MUMTAZ CHELLADURAI Vs. THE SUB-REGISTRAR AND ORS.	February 25, 2016
MUNIAMMAL Vs. ELUMALAI NAICKER	June 24, 2016
MUNIVEL @ KUTTI Vs. STATE	April 6, 2016
MURALI Vs. STATE	April 12, 2016
MURALI Vs. STATE	March 16, 2016
MURALI Vs. STATE	November 18, 2016
MURALI @ PONNUCHAMY Vs. THE SUB DIVISIONAL EXECUTIVE MAGISTRATE AND ASSISTANT COLLECTOR SIVAKASI	June 9, 2016
MURALI AND OTHERS Vs. STATE	September 20, 2016
MURTHI Vs. STATE	June 21, 2016
MURUGAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD., THROUGH ITS MANAGING DIRECTOR, OFFICE AT NO.2, TRIVANDRUM ROAD, VANNARPETTAI, TIRUNELVELI	December 9, 2016
MURUGAN Vs. STATE	April 21, 2016
MURUGAN Vs. STATE	June 9, 2016
MURUGAN Vs. STATE OF TAMIL NADU	April 25, 2016
MURUGAN Vs. THE TAHSILDAR, THIRUVIDAIMARUTHUR TALUK	June 3, 2016
MURUGAN Vs. STATE	April 11, 2016
MURUGAN Vs. STATE	June 8, 2016
MURUGAN Vs. STATE	March 15, 2016
MURUGAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (IX) DEPARTMENT AND ORS.	January 8, 2016
MURUGAN Vs. THE STATE	March 17, 2016
MURUGAN @ MURUGESAN Vs. STATE BY INSPECTOR OF POLICE	April 21, 2016
MURUGAN AND ORS. Vs. THE INSPECTOR OF POLICE, SAYALKUDI POLICE STATION AND ORS.	January 27, 2016
MURUGANANTHAM Vs. STATE	October 25, 2016
MURUGESAN Vs. STATE REP BY INSPECTOR OF POLICE	September 16, 2016
MURUGESAN Vs. STATE	March 17, 2016
MURUGESAN Vs. STATE	July 11, 2016
MURUGESAN AND ORS. Vs. STATE BY THE INSPECTOR OF POLICE	March 1, 2016
MURUGESWARI Vs. EXECUTIVE OFFICER, MANAMADURAI TOWN PANCHAYAT, SIVAGANGAI DISTRICT	January 29, 2016
MUTHAIYAN TEMPLE Vs. JOINT COMMISSIONER, OFFICE OF THE COMMISSIONER	April 29, 2016
MUTHOOT FINCORP LTD. Vs. STATE OF TAMIL NADU	June 6, 2016
MUTHU Vs. STATE	March 10, 2016
MUTHU @ MARIMUTHU Vs. THE SECRETARY TO GOVERNMENT	May 17, 2016
MUTHU RAHMAN AND ORS. Vs. STATE AND ORS.	January 28, 2016
MUTHU RAJ; MURUGAN; BALAKRISHNAN Vs. STATE	April 1, 2016
MUTHU REDDIAR AND ORS. Vs. VENKATA SUBBA REDDI AND ORS.	March 17, 2016
MUTHUGANESAH Vs. THILLAIMANI	February 18, 2016
MUTHUKUBERAN Vs. THE STATE	April 20, 2016
MUTHUKUMAR Vs. THE STATE	February 2, 2016
MUTHUKUMARAN INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION; REGISTRAR, ANNA UNIVERSITY; DIRECTOR, DIRECTORATE OF TECHNICAL EDUCATION; SECRETARY TO GOVERNMENT OF TAMIL NADU	June 8, 2016
MUTHUPANDI Vs. STATE	June 7, 2016
MYLI Vs. K. KANAGASABAI AND ORS.	January 21, 2016
N .MUTHIAH Vs. THE GOVERNMENT OF TAMIL NADU	June 6, 2016
N AHMED MUNSIF Vs. MEDICAL COUNCIL OF INDIA AND ORS	January 4, 2016
N ANNAMALAI Vs. N KUMARAVELU	January 22, 2016
N BALASUBRAMANIAN Vs. STATE OF TAMIL NADU; MANAGING DIRECTOR CUM CHAIRMAN; DEPUTY SECRETARY (REVENUE) TAMIL NADU HOUSING BOARD; EXECUTIVE ENGINEER, CIT NAGAR RENOVATION PLAN	September 22, 2016
N DHAYA POOMKAMAZH Vs. PUSHPABAI	June 29, 2016
N GANESAN Vs. VADIVEL	June 3, 2016
N GOVINDASAMY Vs. MANAGING DIRECTOR AND OTHERS	January 8, 2016
N HYDER ALI Vs. PRINCIPAL COMMISSIONER OF CUSTOMS; ASSISTANT COMMISSIONER OF CUSTOMS	June 21, 2016
N K JHA Vs. GOVERNMENT OF INDIA; PONDICHERRY UNIVERSITY; PROFESSOR ANISA BASIR KHAN	June 3, 2016
N KOTHANDAPANI Vs. UNION OF INDIA; CHIEF COMMERCIAL MANAGER; ADDITIONAL DIVISIONAL RAILWAY MANAGER; SENIOR DIVISIONAL COMMERCIAL MANAGER; CHIEF VIGILANCE OFFICER; REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	April 18, 2016
N KRISHNAMOORTHY Vs. S PAULRAJ	January 27, 2016
N MOHAN Vs. EJAZ KHILJI	November 29, 2016
N MOHANDOSS Vs. INSPECTOR OF POLICE CENTRAL CRIME INTELLIGENCE WING; SIVA RUDRAIAH	September 19, 2016
N PAPPAYEE AMMAL Vs. P RAMASAMY	March 23, 2016
N PONNAPPAN, Vs. ASSISTANT COMMISSIONER CUSTOMS	July 1, 2016
N SAGAYAM; VASANTHA; K P PANNER SELVAM; KALAVATHY; N VIMAL; P VIJAYASHANTHI; N MASILAMANI Vs. PRABHAVATHI	April 11, 2016
N SAMINATHAN Vs. GOVERNMENT OF TAMIL NADU; DIRECTOR, DIRECTORATE OF EMPLOYMENT AND TRAINING (TRAINING WING); JOINT DIRECTOR (CRAFTSMEN TRAINING)	June 3, 2016
N SENTHILKUMARAN AND OTHERS Vs. K DEVI AND OTHERS	January 18, 2016
N VANJIMUTHU Vs. COMPETENT AUTHORITY; REVENUE DIVISIONAL OFFICER, DINDIGUL; M RAVICHANDRAN	July 22, 2016
N. BALATHANDAPANI Vs. DISTRICT SOCIAL WELFARE OFFICER/APPELLATE TRIBUNAL AND ORS.	April 25, 2016
N. CHITTARANJAN Vs. CESTAT, CHENNAI	December 2, 2016
N. KANAGARAJ Vs. UDAVDOSS COMPANY	December 8, 2016
N. KANDASAMY Vs. G.R. SAMPATH	November 4, 2016
N. KRISHNAGIRI Vs. M/S. 18 STEPS MEDIAS PRIVATE LIMITED, REP. BY ITS MANAGING DIRECTOR MR.RAVIKUMAR NO.5, NEW NO.80, THIRUVEEKA STREET, IKKARAI BOOLUVAPATTI, COIMBATORE 641 114	November 11, 2016
N. PAUL AND ORS. Vs. VINOD KUMAR	March 21, 2016
N. RAGUDEVAN Vs. MADURAI KAMARAJ UNIVERSITY	April 1, 2016
N. RAJA Vs. THE GOVERNMENT OF TAMILNADU AND ORS.	April 5, 2016
N. RAMALINGAM AND ORS. Vs. N. THANICKACHALAM	January 5, 2016
N. RASU @ VELAYUTHAM (A3) Vs. STATE REP BY INSPECTOR OF POLICE, ERODE SOUTH POLICE STATION, ERODE	December 14, 2016
N. RATHINASAMY Vs. THE DEPUTY REGISTRAR OF CO-OP., SOCIETIES AND ORS.	April 1, 2016
N. SELVATHIRUMAL Vs. UNION OF INDIA AND ORS.	March 3, 2016
N. SENGOTTAIYAN Vs. SHANMUGHAVADIVU	November 1, 2016
N. SRINIVASAN Vs. UNION OF INDIA	June 8, 2016
N. SUBBURAJ Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT AND ORS.	February 19, 2016
N. VASUKI AND ORS. Vs. STATE	January 19, 2016
N. VENKACHALAM Vs. STATE	December 9, 2016
N. VENKATARAMAN Vs. THE DISTRICT COLLECTOR, CUM DISTRICT MAGISTRATE, THANJAVUR AND ORS.	April 22, 2016
N.A.K. GOPALAKRISHNA RAJA Vs. DISTRICT COLLECTOR	April 20, 2016
N.BALA BASKAR Vs. UNION OF INDIA	April 7, 2016
N.BHUVANESWARI Vs. STATE OF TAMIL NADU	August 30, 2016
N.C.ATHINARAYANA PERUMAL Vs. THE JOINT COMMISSIONER, H.R. & C.E DEPARTMENT	June 3, 2016
N.GOVINDAMMAL Vs. M.A.THIAGARAJAN	December 20, 2016
N.GOWTHAMAN @ BABU Vs. THE GOVERNMENT OF TAMIL NADU	August 29, 2016
N.JAYANTHI M.S. Vs. DIRECTOR OF MEDICAL EDUCATION	April 25, 2016
N.JAYAVEL Vs. THE DISTRICT COLLECTOR OF KANCHEEPURAM DISTRICT	April 26, 2016
N.JOTHI Vs. S.RADHA	November 2, 2016
N.K. ABUBACKER Vs. DR. A.K. ZAINUDDIN (DECEASED)	November 9, 2016
N.K. JINNAH Vs. THE COMMISSIONER, TIRUCHIRAPALLI CITY CORPORATION AND ORS.	April 1, 2016
N.K. SURANA Vs. RAMU AND ORS.	January 5, 2016
N.KANNAN Vs. STATE	July 4, 2016
N.KUMAR Vs. SECRETARY OF GOVERNMENT	February 17, 2016
N.MANI Vs. THE GENERAL MANAGER TAMIL NADU STATE TRANSPORTS CORPORATION	June 6, 2016
N.MANIKANDAN Vs. THE SUPERINTENDENT OF POLICE	June 8, 2016
N.MARAPPAN Vs. V.S.T.SENGOTTAIAN	May 11, 2016
N.PERIYASAMY Vs. P.ARUMUGHAM	November 23, 2016
N.R.CHENNIAPPAN Vs. MINOR RIKTHU ANUPAMA	July 29, 2016
N.RAJU Vs. V.N.KRISHNASAMY	April 26, 2016
N.RENUKA DEVI Vs. E.LALITHA	March 4, 2016
N.S. GANESWARAN Vs. THE UNION OF INDIA AND ORS.	January 28, 2016
N.S. GUNASEKARAN Vs. THE PRINCIPAL DISTRICT JUDGE, NAMAKKAL DISTRICT, NAMAKKAL	December 14, 2016
N.S. SUBBAIH NAIDU AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.	April 7, 2016
N.SHEELA Vs. STATE	July 19, 2016
N.SUBBARAYAN Vs. THE MANAGER,LIFE INSURANCE CORPORATION OF INDIA	November 16, 2016
N.VELU Vs. G.VELU	April 28, 2016
N.VIJAYALAKSHMI Vs. JANAKIYAMMAL	December 23, 2016
N.VINUTHA Vs. M.EZHILAN	April 1, 2016
N.YASHVANTH KUMAR Vs. STATE OF TAMIL NADU	April 26, 2016
NACHIARAMMAL Vs. DISTRICT COLLECTOR	April 29, 2016
NAGABOOSHANAM Vs. STATE BY THE INSPECTOR OF POLICE, THALI POLICE STATION, KRISHNAGIRI DISTRICT CR.NO.96 OF 2011	December 7, 2016
NAGAIYAN Vs. STATE AND ORS	March 22, 2016
NAGAJOTHI Vs. STATE OF TAMIL NADU	August 1, 2016
NAGAPPAN Vs. STATE	June 2, 2016
NAGARAJ Vs. STATE	September 6, 2016
NAGARAJ Vs. STATE	March 24, 2016
NAGARAJ AND ORS. Vs. STATE	April 4, 2016
NAGARAJAN Vs. STATE	February 18, 2016
NAGARATHINAM Vs. S.JAYA	December 20, 2016
NAGAVEDU PRIMARYAGRICULTURAL COOPERATIVE BANK LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT	April 25, 2016
NALLAPERUMAL Vs. THE INSPECTOR OF POLICE	June 8, 2016
NAMBIRAJAN Vs. MOHAN	September 21, 2016
NANDAKUMAR Vs. THE STATE THROUGH THE INSPECTOR OF POLICE	November 29, 2016
NANDHAKUMAR (IN CRL.A.NO.148 OF 2014/A Vs. STATE BY, INSPECTOR OF POLICE, MALLASAMUDRAM POLICE STATION, NAMAKKAL DISTRICT. (CRIME NO.308/2011)	June 2, 2016
NARAVALA Vs. STATE	February 25, 2016
NARAYANAN Vs. PARTHIBEN	April 25, 2016
NARAYANASWAMY @ NARAYANAN Vs. STATE	March 30, 2016
NARAYANI Vs. THE GOVERNMENT OF TAMIL NADU	April 27, 2016
NARENDRA M. VASA Vs. ADDITIONAL COMMR. OF CUS.	November 3, 2016
NARI Vs. STATE	April 14, 2016
NASHATH JINAN Vs. GOVERNMENT OF INDIA	June 29, 2016
NATARAJAN Vs. STATE	September 19, 2016
NATARAJAN Vs. STATE AND ORS.	January 8, 2016
NATARAJAN; SEKAR; RAJENDRAN; VELMURUGAN Vs. STATE	March 1, 2016
NATCO ORGANICS LIMITED Vs. CENTRAL GOVERNMENT STANDING COUNSEL	April 28, 2016
NATESAN Vs. STATE	August 3, 2016
NATESAN Vs. K M ARUMUGAM	August 30, 2016
NATESAN Vs. ARUMUGHAM	December 8, 2016
NATIONAL HORTICULTURAL RESEARCH & DEVELOPMENT FOUNDATION (NHRDF) Vs. PRESIDING OFFICER, LABOUR COURT; P MURUGESAN	June 9, 2016
NATIONAL INSURANCE CO , LTD Vs. SHRIRAM INVESTMENTS LTD	August 17, 2016
NATIONAL INSURANCE CO LTD Vs. AANANDHANAYAKI; MINIOR HARIVICKRAM; MINIOR HARIRITHANYA; PONNUSAMY; RAMASAMY; JOTHI BUS TRANSPORTS	March 31, 2016
NATIONAL INSURANCE CO LTD Vs. R. KANNAN	November 18, 2016
NATIONAL INSURANCE CO LTD Vs. K ANURADHA	March 9, 2016
NATIONAL INSURANCE CO. LTD. Vs. K.RAJASEKARAN (DIED)	November 24, 2016
NATIONAL INSURANCE CO. LTD. Vs. CHOKKALINGAM AND ORS.	March 15, 2016
NATIONAL INSURANCE CO. LTD. Vs. K.SUGUMAR	December 8, 2016
NATIONAL INSURANCE CO. LTD. Vs. V. MANI	November 24, 2016
NATIONAL INSURANCE CO. LTD., REP. BY ITS BRANCH MANAGER, KEEZHA RAJA VEETHI, PUDUKKOTTAI Vs. V. MANI	November 23, 2016
NATIONAL INSURANCE CO.LTD Vs. BRINDHA	September 6, 2016
NATIONAL INSURANCE CO.LTD. Vs. S.KALLIAPPAN	December 9, 2016
NATIONAL INSURANCE COMPANY LIMITED, TIRUNELVELI Vs. M. RAJAMMAL AND ORS.	March 14, 2016
NATIONAL INSURANCE COMPANY LTD Vs. C VILVARAJA; S MEYAPPAN	March 11, 2016
NAVEEN @ NAVEENKUMAR Vs. THE SECRETARY TO GOVERNMENT	November 23, 2016
NAWABZADA KHURSHEED MOHAMMED KHAN Vs. THE SECRETARY TO GOVERNMENT, CHENNAI	February 16, 2016
NEELAM AGARWAL Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED (SIPCOT)	February 29, 2016
NETWIN SPORT CLUB Vs. SUPERINTENDENT OF POLICE; ASSISTANT COMMISSIONER	June 27, 2016
NEW INDIA ASSURANCE CO ,LTD Vs. RAJA; VIJAYA; VST MOTOR SERVICE	July 28, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. P. ARUNACHALAM AND ORS.	April 6, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. SAKTHIVEL	December 19, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. G. BAGGIYAM AND ORS.	February 17, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. S.GNANAPRAKASAM	September 28, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. K.MUTHUSINGAM	February 26, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. D.RAMKUMAR	February 22, 2016
NEW INDIA ASSURANCE CO. LTD., 45, MOORE STREET, T.P. CELL, CHENNAI 600 001 Vs. INDUBAI	February 23, 2016
NEW INDIA ASSURANCE CO.LTD Vs. MINOR NILA	March 17, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. V.CHINNA PONNU	March 18, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. SARASWATHI	August 11, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. D.KOMALA	November 4, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. NACHIMUTHU	July 21, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. G.ALAMELU	June 3, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. KARTHICK	April 12, 2016
NEYCER INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE OFFICE OF COMMISSIONER OF CENTRAL EXCISE	June 3, 2016
NGA STEELS (P) LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL; COMMISSIONER OF CENTRAL EXCISE	June 23, 2016
NIGETHA TRADING COMPANY Vs. THE COMMISSIONER,TAMIL NADU FOOD PROTECTION AND DRUGS ADMINISTRATION DEPARTMENT	August 9, 2016
NILKAMAL LIMITED Vs. THE CUSTOMS, EXCISE & SERVICE TAX	February 5, 2016
NIRMALA Vs. S. RAVI	February 15, 2016
NISHANTH @ THAMBU Vs. STATE	August 3, 2016
NIZAMUDDIN Vs. INSPECTOR OF POLICE	July 20, 2016
NLC JEEVA OPPANTHA THOZHILALAR SANGAM, AFFILIATED TO AITUC, REP.BY THE GENERAL SECRETARY, K.VENKATESAN, D Vs. M/S. NEYVELI LIGNITE CORPORATION LTD., REP.BY ITS CHAIRMAN AND MANAGING DIRECTOR, NEYVELI TOWN, CUDDALORE DISTRICT	August 5, 2016
NOKIA INDIA SALES PVT LTD Vs. ASSISTANT COMMISSIONER (CT) SRIPERUMBUDUR ASSESSMENT CIRCLE VARADARAJAPURAM AND ORS	April 12, 2016
NOORJAHAN Vs. K. SENTHAMARAI	November 28, 2016
O.E. SIVA MAHENDRAN Vs. INBA NILA	December 15, 2016
O.ULAGANATHAN Vs. TAMIL NADU HILL AREAS CONSERVATION AUTHORITY	August 8, 2016
OATHAIYANDI Vs. THE SECRETARY, TAMIL DEVELOPMENT, CHARITABLE ENDOWMENT	June 7, 2016
OBILIAPPA; MUNISAMY Vs. STATE	April 7, 2016
OERLIKON FRICTION SYSTEMS (INDIA) LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL	January 21, 2016
OFFICIAL ASSIGNEE HIGH COURT, MADRAS Vs. T.R.BHUVANESWARI	April 20, 2016
OFFSHORE INFRASTRUCTURE LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED	December 9, 2016
OLGA GEORGE Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION; PRINCIPAL SECRETARY / DIRECTOR DIRECTORATE OF INDIAN MEDICINE AND HOMEOPATHY; PRINCIPAL SECRETARY HEALTH & FAMILY WELFARE DEPARTMENT; P RATHAMANI	September 26, 2016
ONLY SUCCESS LEARNING TECHNOLOGIES PRIVATE LIMITED Vs. THE ADDITIONAL COMMISSIONER OF SERVICE TAX, SERVICE TAX II	June 28, 2016
OPAL LAPIDARIES INC. AND ORS. Vs. V. PARTHASARTHY AND ORS.	January 5, 2016
ORIENTAL INSURANCE CO LTD Vs. PRAKASH @ PRAKASHAM; Y KRISHNAMOORTHI	April 15, 2016
ORIENTAL INSURANCE CO LTD Vs. SELVAM	November 28, 2016
ORIENTAL INSURANCE CO. LTD. Vs. RAVI AND ORS.	February 9, 2016
ORIENTAL INSURANCE CO. LTD. Vs. R. MAHENDRAN	September 14, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. MUTHUMEENAL	March 16, 2016
ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS BRANCH MANAGER, OFFICE AT THENKASI ROAD, RAJAPALAYAM CITY, RAJAPALAYAM TALUK, VIRUDHUNAGAR DISTRICT Vs. PANCHAVARNAM	November 29, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. MANIMEKALAI AND ORS.	March 28, 2016
P ABOPATHAN Vs. CHAIRMAN/MANAGING DIRECTOR AND OTHERS	February 11, 2016
P ANBUCHEZIAN Vs. INSPECTOR OF LABOUR AUTHORITY UNDER TAMILNADU INDUSTRIAL ESTABLISHMENT; MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION; GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION	April 15, 2016
P ASHOK KUMAR Vs. P K PERIYASAMY; ANUSUYA	April 6, 2016
P ASHOKAN Vs. DISTRICT COLLECTOR; ASSISTANT DIRECTOR, GEOLOGY AND MINING DEPARTMENT	September 2, 2016
P CHELLAMUTHU AND OTHERS Vs. SUB REGISTRAR AND OTHERS	February 17, 2016
P DURAIPANDI Vs. DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER; USILAMPATTI MUNICIPALITY; COMMISSIONER, USILAMPATTI MUNICIPALITY	September 26, 2016
P JAYARAMAN Vs. GOVERNMENT OF TAMIL NADU	April 26, 2016
P K MUTHUKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE, CRIME BRANCH, CID	September 1, 2016
P K PANCHAKSHARAM Vs. STATE	January 18, 2016
P K VINAYAGAM Vs. SARASWATHI	March 11, 2016
P KAMALAVENI Vs. DISTRICT COLLECTOR, TIRUPUR DISTRICT; DISTRICT REVENUE OFFICER, TIRUPUR DISTRICT; TAHSILDAR, PALLADAM, TIRUPUR DISTRICT; R RADHAKRISHNAN	July 14, 2016
P KARUPPUSAMY Vs. STATE BY ADDITIONAL SUPERINDENT OF POLICE	February 29, 2016
P KRISHNAN; K VISHNUSANKAR; K SIVAGANGAI; KRISHNAVENI @ LALITHA Vs. STATE	August 17, 2016
P KULASEKARAN Vs. GENERAL MANAGER, SOUTHERN RAILWAY	January 11, 2016
P M JAYAMURUGAN Vs. SUB REGISTRAR, PERUNTHURAI; DISTRICT REGISTRAR, KARUNGALPALAYAM	June 2, 2016
P MALA Vs. STATE AND OTHERS	January 22, 2016
P MALLES Vs. STATE	September 9, 2016
P MANI Vs. STATE, SUB-INSPECTOR OF POLICE	January 7, 2016
P MURUGESAN Vs. G RAJA	March 1, 2016
P N RAMESH BABU Vs. DEPUTY SUPERINTENDENT OF POLICE	April 6, 2016
P NAGASUNDARAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS	February 19, 2016
P P M R THANGARAJAN Vs. SARASWATHY TIMBER DEPOT; P P M R THANGARAJAN	April 27, 2016
P PANNEER Vs. PRINCIPLE DISTRICT JUDGE AND ANOTHER	January 4, 2016
P PAUL THANGAM Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER; ASSISTANT ENGINEER; DISTRICT COLLECTOR	March 4, 2016
P RAJU Vs. V ATHILAKSHMI; M MANGAYARKARASI	April 5, 2016
P RAMAR Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, ANIMAL HUSBANDRY DAIRYING & FISHERIES DEPARTMENT; DIRECTOR OF ANIMAL & VETERINARY SERVICE; COMMISSIONER AND DIRECTOR OF ANIMAL HUSBANDRY AND VETERINARY DEPARTMENT	September 29, 2016
P RAVI @ SAFARI RAVI Vs. STATE	March 22, 2016
P RENGANAYAGI Vs. JOINT I SUB REGISTRAR	June 29, 2016
P SARAVANAN Vs. INSPECTOR OF POLICE, CITY CRIME BRANCH	August 18, 2016
P SARAVANAN Vs. STATE	July 13, 2016
P SAROJINI; ESHWARAN; B REKHA; M NIRMALA; R PALANISAMY; K VISWANATHAN; PALANISAMY; S LOGANATHAN; KRISHNAMURTHY; JOSE; T M S PALANISAMY; SELVARAJ; BOOPATHY; RAJKUMAR; T BHOOPATHY; A ESWARAN Vs. STATE OF TAMIL NADU; COMMISSIONER, MUNICIPAL ADMINISTRATION AND WATER WORKS DEPARTMENT; COMMISSIONER, PALLADAM MUNICIPALITY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT; T BOOPATHI	August 9, 2016
P SEERANGAN Vs. STATE	August 8, 2016
P SELVARAJ Vs. S KATHIRESAN	September 22, 2016
P SHANMUGAM Vs. A/M GANGADARESWARAR TEMPLE	January 5, 2016
P SHANMUGAM Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS	February 11, 2016
P SIVAGNANAM; A SATHYANATHAN; V DURAIRAJ; V VEERA CHELLAIAH; C ROSAMMAL; V MURUGESAN; K VISWANATHAN; N CHINNASAMY Vs. STATE	August 30, 2016
P SUDHAKAR Vs. T K GOVINDA RAJ	August 18, 2016
P SURESH; P KARTHIKEYAN Vs. STATE	August 3, 2016
P UDAYAKUMAR Vs. E BABU; E RAJA; E RAVI	March 2, 2016
P VAIYANA PERUMAL Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT AND OTHERS	February 9, 2016
P VEDIYAPPAN Vs. RAMASAMY; KUPPAMMAL; PERUMAL MANI (DIED); MURUGESAN (DIED); SELVAM; JAYANTHI; RANI; MINOR ANITHA; MINOR VANITHA; MINOR PUNITHA; UMA MAHESWARI; SUJATHA; PRIYA; MINOR CHITHRA; T MANICKAM; M JAYALAKSHMI	April 29, 2016
P. ARUMUGAM Vs. THE CHIEF GENERAL MANAGER, STATE BANK OF MYSORE	February 26, 2016
P. AZHAGAR SAMY Vs. THE STATE OF TAMIL NADU REP. BY ITS THE SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, CHENNAI	November 1, 2016
P. CHANDIRAKASAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.	April 28, 2016
P. CHINNA MARUTHUPANDY AND ORS. Vs. VANITHA AND ORS.	January 22, 2016
P. ELANGO Vs. THE REGISTRAR, APPELLATE AUTHORITY FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION AND ORS.	April 29, 2016
P. GOWRILINGAM Vs. P. NESAMANI	February 16, 2016
P. KALIAMMAL Vs. V. RATHINAMMAL	November 7, 2016
P. KALPANA Vs. R. SARAVANAN AND ORS.	February 26, 2016
P. KUMARARAJA Vs. REGIONAL TRANSPORT OFFICER, SRIRANGAM, TRICHY	September 29, 2016
P. KUMARI Vs. A. ANANDAN	February 19, 2016
P. LINGASAMY Vs. B. PREMAVATHY	November 9, 2016
P. MAHALAKSHMI Vs. DISTRICT EDUCATIONAL OFFICER	October 17, 2016
P. MANIMARAN Vs. REGIONAL TRANSPORT OFFICER, MADURAI	September 26, 2016
P. MANOHARAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.	February 16, 2016
P. MARIAPPA Vs. SECRETARY, DEPARTMENT OF HOME	September 2, 2016
P. MURTHY AND ORS. Vs. SRI VENKATESWARA STEELS AND ORS.	March 17, 2016
P. MUTHUSAMY Vs. K. ARUMUGAM	November 29, 2016
P. NIRMAL NESAKUMAR Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT, NAGERCOIL	November 24, 2016
P. PADMAVATHI Vs. M. MAHENDRAN	July 13, 2016
P. PANCHALI Vs. CHIEF ENGINEER	September 8, 2016
P. PANDIAN Vs. THE INSPECTOR GENERAL OF REGISTRATION, SANTHOME HIGH ROAD AND ORS.	February 29, 2016
P. PANDITHURAI Vs. STATE	August 11, 2016
P. PARAMASIVAN Vs. STATE	November 7, 2016
P. PARVATHAM Vs. THE SECRETARY TO GOVERNMENT, SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME (SW-1) DEPARTMENT, CHENNAI AND ORS.	March 3, 2016
P. PARVATHY Vs. R. PARVATHI AND ORS.	March 15, 2016
P. PAULRAJ Vs. THE DIRECTOR GENERAL OF POLICE, MYLAPORE AND ORS.	April 21, 2016
P. PRASANNA Vs. THE DISTRICT COLLECTOR MADURAI AND ORS.	April 20, 2016
P. PREMKUMAR Vs. THE EXECUTIVE DIRECTOR RS(SR) INDIAN OIL CORPORATION LIMITED	October 25, 2016
P. PUGALENTHI Vs. STATE OF TAMIL NADU AND ORS.	February 9, 2016
P. RAMACHANDRAN Vs. STATE OF TAMIL NADU	June 30, 2016
P. RAMAIAH Vs. COMMISSIONER OF POLICEE, TRICHY-1 AND ORS.	January 6, 2016
P. RAMANATHAN AND ORS. Vs. THE ESTATE OFFICER, SIDCO AND ORS.	January 5, 2016
P. RAMASAMI AND ORS. Vs. NAGAI SIVASAKTHI BENEFIT FUND LIMITED	February 4, 2016
P. RAMIAH AND ORS. Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.	February 10, 2016
P. RAMU Vs. THE SECRETARY, BAR COUNCIL OF TAMIL NADU AND ORS.	April 20, 2016
P. RAVI Vs. THE JOINT REGISTRAR OF COOPERATIVES MADURAI REGION, MADURAI	December 9, 2016
P. RAYAPPAN Vs. M. MANIKANDAN	November 17, 2016
P. REEGAN Vs. THE STATE OF TAMIL NADU AND ORS.	January 27, 2016
P. SADISH @ SADISHKUMAR Vs. STATE REP BY INSPECTOR OF POLICE, TIRUPPUR RURAL POLICE STATION, TIRUPPUR DISTRICT. (CR.NO.1142 OF 2008)	December 14, 2016
P. SAKTHIVEL Vs. JOINT COMMISSIONER OF HR & CE	November 23, 2016
P. SHAKUNTHALA Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION	June 6, 2016
P. SHEEBA Vs. THE SUPERINTENDENT OF POLICE	January 21, 2016
P. SHRI SANTHAJI Vs. A. RAJAGOPAL	June 22, 2016
P. SIVALINGAM Vs. G. ASOKAN	September 16, 2016
P. SUBBURAJ Vs. THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.	February 17, 2016
P. SUBRAMANIAM Vs. S. SASIKUMAR	October 19, 2016
P. SUDALAIMUTHU Vs. UNION BANK OF INDIA (A GOVT. OF INDIA UNDERTAKING), REP. BY ITS SENIOR MANAGER, FIELD GENERAL MANAGERS OFFICE, NO.139, BROADWAY, CHENNAI 600 108	December 22, 2016
P. SUYAMBULINGAM, PROP.AMARNATH AYURVEDHA PHARMACY, NO. 15 Vs. THE COMMISSIONER, PROHIBITION &AMP; EXCISE, CHEPAUK, CHENNAI	December 22, 2016
P. THANGAVELU Vs. UNION OF INDIA	July 14, 2016
P. VEERA BHAARATHI Vs. STATE OF TAMIL NADU, REP BY THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME [PRISON] DEPARTMENT, TAMIL NADU GOVERNMENT CHIEF SECRETARIAT, FORT. ST. GEORGE, CHENNAI 600 009	October 26, 2016
P. VELAMMAL Vs. THE ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICE, SIVAGANGAI DISTRICT AND ORS.	April 26, 2016
P. VENKATA RAO AND ORS. Vs. VENKATESAN AND ORS.	January 19, 2016
P. VENNILA Vs. THE STATE OF TAMIL NADU REP. BY THE INSPECTOR OF POLICE, YETHAPUR POLICE STATION, SALEM DISTRICT. (CR. NO. 809 OF 2011)	June 28, 2016
P. VIJAYAN AND ORS. Vs. STATE	February 3, 2016
P.A.FAREETH MAIDEEN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, CITY CRIME BRANCH	December 22, 2016
P.BALASUBRAMANIYAN Vs. THE TAHSILDAR, MANMANGALAM	June 16, 2016
P.CHINNAMMAL Vs. V.VEERASWAMY	February 2, 2016
P.CHINNARAJ Vs. K.GOVINDASAMY	December 19, 2016
P.DORAIKANNAN Vs. THE DISTRICT COLLECTOR, VILLUPURAM	August 9, 2016
P.GOPALAKRISHNAN Vs. UNION OF INDIA	April 21, 2016
P.GOVINDARASU Vs. THE REVENUE DIVISIONAL OFFICER	April 22, 2016
P.JAYARAMA PILLAI Vs. K.BALAKRISHNAN	September 1, 2016
P.JEYAKUMAR Vs. THE SUPERINTENDENT OF POLICE	June 3, 2016
P.K.SELVENDRAN Vs. THE DIRECTOR OF GOVERNMENT EXAMINATION	July 5, 2016
P.K.SRIKUMAR Vs. HARSHITHA GOPINATHAN	July 25, 2016
P.KAMARAJ Vs. ALL INDIA P&T SC/ST EMPLOYEES WELFARE ASSOCIATION	February 8, 2016
P.KANAGARAJ Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY GENERATION & DISTRIBUTION CORPORATION	August 4, 2016
P.KRISHNAMOORTHY Vs. THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS DEPARTMENT	August 17, 2016
P.M. PALANISAMY AND ORS. Vs. THE DISTRICT COLLECTOR/ARBITRATOR, ERODE DISTRICT AND ORS.	February 18, 2016
P.M. SADANANDA Vs. S. CHOODAMANI	March 11, 2016
P.M.MATCHARANI Vs. THE FIT PERSON / DEPUTY COMMISSIONER	November 25, 2016
P.MANI Vs. V.GANESHKUMAR	March 31, 2016
P.MARIADOSS Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT	July 19, 2016
P.MURUGAN Vs. NAGERCOIL MUNICIPALITY	June 6, 2016
P.MURUGESAN Vs. STATE	April 15, 2016
P.PARAMASIVAN Vs. RAMALAKSHMI	November 7, 2016
P.PUGALENTHI Vs. STATE OF TAMIL NADU	July 1, 2016
P.R.GUNASEKARAN Vs. K.BALASUBRAMANI	July 28, 2016
P.R.JEYABALAN Vs. THE TAHSILDAR,KODAIKANAL TALUK	June 14, 2016
P.RAJAMANI Vs. J.PUSHPA	October 4, 2016
P.RAJAVELU Vs. UDAYAPRIYA	September 2, 2016
P.RAVINDRAN Vs. THE COMMISSIONER, MADURAI CORPORATION	June 7, 2016
P.S. MOORTHY, ETC. Vs. DISTRICT COLLECTOR AND ANOTHER	January 18, 2016
P.S.K. SINGARAVELU Vs. THE SECRETARY, TAMIL NADU LEGISLATIVE ASSEMBLY SECRETARIAT, FORT ST. GEORGE, CHENNAI	December 2, 2016
P.SAKUNTHALA Vs. N.A.RAJENDRAN	August 10, 2016
P.SHANMUGANATHAN Vs. THE SECRETARY TO TAMIL NADU GOVERNMENT	August 31, 2016
P.SIVARAJ Vs. R.SELVARAJ	August 1, 2016
P.SURESH Vs. THE DISTRICT COLLECTOR	October 21, 2016
P.THANAJJEYAN Vs. STATE EXPRESS TRANSPORT CORPORATION (TAMILNADU) LTD.	November 1, 2016
P.VASUNATHAN Vs. THE SECRETARY,TAMIL NADU TOURISM, CULTURE AND RELIGIOUS ENDOWMENTS (A-NI2-2)DEPARTMENT	July 12, 2016
P.VELLAISAMY Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES	November 7, 2016
P.VENKATESAN Vs. V.GAJENDRAN	May 11, 2016
P.VENKATESH Vs. THE REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	August 9, 2016
PAAVAI COLLEGE OF PHARMACY AND RESEARCH Vs. MEMBER SECRETARY	August 31, 2016
PACHAIYAPPAN @ RAMESH Vs. STATE	April 21, 2016
PACKIRISAMY Vs. STATE	March 11, 2016
PADMANABHA DASA UTHRADOM THIRUNAL H.H.MARTHANDA VARMA Vs. STATE OF TAMIL NADU	July 13, 2016
PADMAVATHY AMMAL Vs. RAJENDRAKUMAR	August 3, 2016
PADMAVATHY REALTY AND PROMOTERS PVT LTD Vs. ASSISTANT COMMISSIONER (CT), KOTTURPURAM ASSESSMENT CIRCLE; NEW SMART ENTERPRISES, KAKKALUR, TIRUVALLUR DISTRICT	September 27, 2016
PAKKIRI Vs. SARASWATHI	April 7, 2016
PAKSHI SIVARAJAN S. AND ORS. Vs. STATE OF TAMIL NADU AND ORS.	January 7, 2016
PALANI Vs. STATE	February 11, 2016
PALANI Vs. STATE	April 20, 2016
PALANIAMMAL Vs. S. RAVIKUMAR	November 2, 2016
PALANIAPPAN Vs. STATE OF TAMIL NADU	June 2, 2016
PALANIAPPAN Vs. THE PRINCIPAL COMMISSIONER OF CUSTOMS, CHENNAI-1, COMMISSIONERATE (AIRPORT) AND ORS.	February 29, 2016
PALANICHAMY Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT; ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT; JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT; EXECUTIVE OFFICER; INSPECTOR, HINDU	August 22, 2016
PALANISAMY Vs. STATE	June 10, 2016
PALANISAMY Vs. STATE	June 6, 2016
PALANISAMY Vs. STATE	February 29, 2016
PALANISAMY Vs. THE STATE, REP. BY THE INSPECTOR OF POLICE, AAPPAKUDAL POLICE STATION, BHAVANI, ERODE DISTRICT. (CRIME NO.52 OF 2013)	August 5, 2016
PALANIYAMMAL Vs. THE GOVERNMENT OF TAMIL NADU	March 11, 2016
PALANIYAMMAL Vs. THE GOVERNMENT OF TAMIL NADU	March 16, 2016
PANASONIC INDIA PVT. LTD. Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.	March 30, 2016
PANDAVARSENA Vs. THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS DEPARTMENT AND ORS.	April 18, 2016
PANDIAN; ANBAZHAGAN Vs. STATE	August 5, 2016
PANNEER SELVAM Vs. THE STATE OF TAMIL NADU REP.BY ITS INSPECTOR OF POLICE SIVAKASI EAST POLICE STATION SIVAKASI, VIRUDHUNAGAR DISTRICT	August 10, 2016
PANNEER SELVAM Vs. CHIEF MANAGER & AUTHORISED OFFICER	February 22, 2016
PAPPATHY AMMAL Vs. P.C.VENKATESAN	May 11, 2016
PARAMASIVAM Vs. STATE	March 14, 2016
PARAMASIVAM AND OTHER Vs. MURALIKRISHNAN	December 20, 2016
PARAMASIVAN KARAYALAR Vs. ISAKKI THEVAR	July 14, 2016
PARAMESWARI Vs. THE COMMISSIONER, COIMBATORE CORPORATION AND ORS.	March 8, 2016
PARAMESWARI Vs. D.S.SENTHIVEL	November 16, 2016
PARIMALAM Vs. P. MOHANRAJ	November 10, 2016
PARTHIBAN Vs. IBRAHIM	October 20, 2016
PARTHIBAN Vs. STATE	August 23, 2016
PARVATHI Vs. MURUHIYALU AMMAL	June 2, 2016
PARVATHI Vs. SECRETARY TO GOVERNMENT, TRANSPORT (R.W.1) DEPARTMENT	September 23, 2016
PARVATHY THILAGAM Vs. ENGASAMY NADAR(DIED)	August 23, 2016
PATHINETTAMPADIYAN Vs. STATE OF TAMIL NADU AND ORS.	January 8, 2016
PATTAMMAL Vs. THE DISTRICT COLLECTOR	July 19, 2016
PAUL F MORRIS Vs. STATE; ERAVIKUMAR	July 15, 2016
PAULRAJ Vs. ANTONY DEVA SAHAYAM	March 21, 2016
PAULRAJ Vs. STATE REP BY INSPECTOR OF POLICE, GURUBARAPALLI POLICE STATION. (CR. NO. 71 OF 2010)	July 18, 2016
PAYANGADI MOIDU MOHAMMED ALI Vs. COMMISSIONER OF APPEALS, CHENNAI	December 16, 2016
PEE YES YEM HK HOLDINGS PRIVATE LIMITED Vs. STATE	July 22, 2016
PERAVUR AIDED PRIMARY SCHOOL Vs. GANESAN AND OTHERS	January 5, 2016
PERFECT VENDING INDIA PRIVATE LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	January 22, 2016
PERIASAMY GOUNDER AND OTHERS Vs. ARASSAPA GOUNDER	November 17, 2016
PERIYASAMI AND ORS. Vs. STATE	January 5, 2016
PERUMAL [A3] Vs. STATE REP. BY THE INSPECTOR OF POLICE, T	June 24, 2016
PERUMAL; ALAMELU Vs. STATE	April 5, 2016
PICASSO OVERSEAS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL; COMMISSIONER OF CUSTOMS (APPEALS); ASSISTANT COMMISSIONER OF CUSTOMS	March 4, 2016
PICHAIYA Vs. THE DISTRICT COLLECTOR AND ORS.	March 22, 2016
PIPELINES INDIA, TRICHY Vs. THE ASSISTANT CIT, COMPANY CIRCLE, TRICHY	February 8, 2016
PITCHAI IYER AND ORS. Vs. ARULMIGHU SAKTHIVANESWARA SWAMI TEMPLE AND ORS.	March 14, 2016
POLYHOSE INDIA PRIVATE LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR, NOS. 186 AND 187, POONAMALLEE HIGH ROAD, KILPAUK, CHENNAI Vs. THE INSPECTOR GENERAL OF REGISTRATION, NO. 100, SANTHOME HIGH ROAD, CHENNAI	October 17, 2016
PON PURE CHEMICAL INDIA PVT. LTD. Vs. COMMR. OF CUS. (IMPORT), CHENNAI	January 8, 2016
PON.VEMBADIAN Vs. THE SECRETARY TO GOVERNMENT (EXPENDITURE)	July 21, 2016
PONDICHERRY CONTRACT CARRIAGE OWNERS ASSOCIATION AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.	April 4, 2016
PONMARI ENTERPRISES PRIVATE LTD. Vs. C. SIVA SUBRAMANIAN AND ORS.	January 12, 2016
PONNAIAYAH RAMAJEYAM INSTITUTE OF SCIENCE AND TECHNOLOGY UNIVERSITY Vs. THE SECRETARY, NATIONAL ASSESSMENT AND ACCREDITATION COUNCIL	November 2, 2016
PONNAMMAL Vs. R.ANAND	December 21, 2016
PONNAMMAL Vs. STATE	June 9, 2016
PONNAMMAL Vs. K.V. JANARTHANAM	October 25, 2016
PONNIAH AND OTHERS Vs. SAVITHRI AMMAL AND OTHERS	January 22, 2016
PONNIYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY TRUST Vs. STATE OF TAMIL NADU	June 10, 2016
POOLANKUDI POOVHILUGANDHA AYYANAR AND VINAYAGAR TEMPLE Vs. SAVARIMUTHU	October 7, 2016
POOMANI Vs. THE DISTRICT COLLECTOR	December 2, 2016
POOMPUHAR SHIPPING CORPORATION LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER BHAVISHYANIDHI BHAVAN	September 9, 2016
POONAIYAN Vs. PARVATH AND ORS.	January 5, 2016
POONUSAMY NADAR Vs. RAJAMMAL	December 23, 2016
POOPANDI Vs. STATE THROUGH THE INSPECTOR OF POLICE VIGILANCE AND ANTI-CORRUPTION SIVAGANGAI	July 1, 2016
POOVARASI Vs. STATE	June 8, 2016
POPPYS HOTEL PRIVATE LIMITED; POPPYS VISTA HOTEL PRIVATE LIMITED Vs. STATE	August 3, 2016
POSTAL ACCOUNTS SCHEDULE CASTE Vs. UNION OF INDIA	August 31, 2016
PR PALANIAPPAN Vs. CT C NACHIAPPA CHETTIAR	March 2, 2016
PR. MANOHARAN Vs. ANITHA R. RADHAKRISHANAN AND ORS.	March 29, 2016
PRABAKARAN Vs. STATE	March 23, 2016
PRABHAKAR Vs. STATE	August 23, 2016
PRABHU Vs. STATE REP. BY THE INSPECTOR OF POLICE, J.J. NAGAR POLICE STATION, CHENNAI	August 31, 2016
PRABHU (CRL.A. NO. 306/2013/A Vs. STATE BY INSPECTOR OF POLICE, TIRUPPATHUR TALUK POLICE STATION IN BOTH CRL. APPEALS/COMPLAINANT IN BOTH CRL. APPEALS(CRIME NO.661 OF 2010)	June 6, 2016
PRABHU @ HAMSA @ ABDUL AZEEZ Vs. STATE	April 5, 2016
PRABHU; VIJAY Vs. STATE	August 31, 2016
PRABU AND ORS. Vs. STATE AND ORS.	January 27, 2016
PRADEEP KASHYAP; A DHANARJAYA; METRIX PRECISION COMPONENTS PVT LTD Vs. UNITED FOUNDRIES	September 2, 2016
PRADEEP STAINLESS INDIA PVT LTD Vs. DEPUTY COMMISSIONER OF LABOUR-II & ORS	March 4, 2016
PRAKASH Vs. STATE REP. BY THE INSPECTOR OF POLICE,BARGUR POLICE STATION, ERODE DISTRICT.(CRIME NO.12 OF 2013)	June 15, 2016
PRAKASH Vs. KARPAGAM AND ORS.	April 12, 2016
PRAKASH Vs. STATE REP BY INSPECTOR OF POLICE, METTUPALAYAM POLICE STATION, COIMBATORE DISTRICT. (CR.NO.464 OF 2012)	August 11, 2016
PRAKASH CONSTRUCTIONS Vs. GOVERNMENT OF TAMIL NADU AND ORS.	February 19, 2016
PRAMILAKUMARI Vs. STATE	April 13, 2016
PRASANTH Vs. THE INSPECTOR OF POLICE	February 4, 2016
PRASATH Vs. STATE	April 27, 2016
PRATHEESH DURAI Vs. THE GENERAL MANAGER, INDIAN OVERSEAS BANK	August 2, 2016
PRATHYUSHA EDUCATIONAL TRUST Vs. THE ASSISTANT COMMISSIONER OF INCOME-TAX	July 5, 2016
PREETHI KITCHEN APPLIANCES (P) LTD Vs. ASSISTANT COMMISSIONER (CT) SHOLINGANALLUR ASSESSMENT CIRCLE	June 6, 2016
PRESIDENT, M M 348, KOUNDAMPATTI PRIMARY AGRICULTURE COOPERATIVE CREDIT SOCIETY LIMITED Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES; DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES; RAJKUMAR; BOARD OF DIRECTORS	June 7, 2016
PRESIDENT, PULIYAMPATTI PANCHAYAT Vs. M K R PARANI; CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD; EXECUTIVE ENGINEER; ASSISTANT ENGINEER; TASHILDAR; VILLAGE ADMINISTRATIVE OFFICER	September 15, 2016
PRIME DEVELOPERS Vs. INCOME TAX OFFICER, WARD-I(4)	March 22, 2016
PRINCIPAL (I/C) RVS SIDDHA MEDICAL COLLEGE & HOSPITAL Vs. STATE OF TAMIL NADU; COMMISSIONER OF INDIAN MEDICINE AND HOMEOPATHY; SECRETARY, SELECTION COMMITTEE, INDIAN MEDICINE & HOMEOPATHY; M G R MEDICAL UNIVERSITY	August 23, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. GRT HOTELS & RESORTS PVT. LTD.	September 27, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX 3 NO 63, RACE COURSE ROAD, COIMBATORE Vs. EASTMAN SHIPPING MILLS P LTD	August 5, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX I Vs. VETAL TEXTILES AND ELECTRONICS P LTD	July 13, 2016
PRINCIPAL COMMR. OF CUS. Vs. V.K. INDUSTRIAL CORPN. LTD.	November 17, 2016
PRINCIPAL SECRETARY TO GOVERNMENT; DIRECTOR OF SCHOOL EDUCATION; DISTRICT ELEMENTARY EDUCATIONAL OFFICER Vs. S BAGAVATHY	September 16, 2016
PUGALENDI Vs. STATE AND ORS	March 22, 2016
PULAVAR K. KRISHNAN Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT, HEALTH DEPARTMENT, FORT ST. GEORGE, CHENNAI	November 10, 2016
PUMA SPORTS INDIA PVT. LTD., NO.509, CMH ROAD, BENGALURU Vs. MR. SYED LAYAKL ALI, AUTHORISED REPRESENTATIVE (CEO) M/S.QUINTESSENTIAL DESIGNS INDIA PVT. LTD.	November 7, 2016
PUNITHA Vs. STATE	March 21, 2016
PUNJAB NATIONAL BANK Vs. THE SUB-REGISTRAR ANNA NAGAR	June 2, 2016
PUNJAI PULIYAMPATTI MUNICIPALITY Vs. THE COMMISSIONER OF MUNICIPALITIES ADMINISTRATION AND ORS.	February 18, 2016
PUNJAI PULIYAMPATTI MUNICIPALITY SHOPPING COMPLEX LESSEE WELFARE ASSOCIATION Vs. THE COMMISSIONER OF MUNICIPALITIES ADMINISTRATION AND ORS.	March 29, 2016
PUNNIVATHI AND ORS. Vs. THE INSPECTOR OF POLICE, MOOLANUR POLICE STATION, THIRUPUR AND ORS.	March 15, 2016
PURUSHOTHAM M ANAND Vs. PRESIDING OFFICER; VIJAYA BANK	April 12, 2016
PUSHPAM Vs. HOME SECRETARY HOME DEPARTMENT; DIRECTOR GENERAL OF POLICE; ADDITIONAL DIRECTOR CENTRAL BUREAU OF INVESTIGATION; INSPECTOR OF POLICE CENTRAL RAILWAY POLICE STATION; ASSISTANT COMMISSIONER OF POLICE NUNGAMBAKKAM SARAGAM; COMMISSIONER OF POLICE	September 2, 2016
PUSHPARAYAN Vs. THE SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF ENVIRONMENT AND FORESTS AND ORS.	April 28, 2016
PUTHIYA JANANAYAGA THOZHILALAR MUNNAI Vs. GOVERNMENT OF TAMIL NADU AND OTHERS	January 12, 2016
PUTHIYA JANANAYAGA THOZILALAR MUNNANI Vs. GOVERNMENT OF TAMIL NADU	December 29, 2016
PVP VENTURES LIMITED Vs. INCOME TAX OFFICER	July 19, 2016
Q SOURCES GLOBAL CONSULTING PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER II	August 1, 2016
R A KARUNAMBAL Vs. LOGANATHAN	April 18, 2016
R ANAND Vs. REVENUE DIVISIONAL OFFICER AND OTHERS	February 12, 2016
R BASKARADOSS Vs. STATE OF TAMIL NADU; DEPUTY SECRETARY TO GOVERNMENT (AR); REGISTRAR GENERAL	August 19, 2016
R CHANDRAMOHAN Vs. FOOD SAFETY OFFICER; DESIGNATED AUTHORITY TAMIL NADU FOOD SAFETY AND DRUG ADMINISTRATION DEPARTMENT; ADJUDICATING AUTHORITY DISTRICT REVENUE OFFICER	July 22, 2016
R CHANDRAMOHAN Vs. DIRECTOR, TOWN AND COUNTRY PLANNING AUTHORITY; DY DIRECTOR/MEMBER SECRETARY; P JAYAKUMAR	April 11, 2016
R K M ELECTRICALS Vs. SPECIAL COMMISSIONER & COMMISSIONER OF COMMERCIAL TAXES; DEPUTY COMMERCIAL TAX OFFICER; ASSISTANT COMMISSIONER (CT)	June 14, 2016
R KALEESWARAN Vs. R SAMUNDEESWARAN; P RAMANATHAN; R GOVINDAMMAL; SAVITHIRI	September 2, 2016
R KANNAN Vs. STATE	February 12, 2016
R KRISHNAMURTHY Vs. STATE	August 23, 2016
R NANDAGOPAL Vs. INSPECTOR OF POLICE CBI/ACB/CHENNAI	April 1, 2016
R PANDIAN Vs. POSTMASTER GENERAL, UNION OF INDIA; SUPERINTENDENT OF POST OFFICES; ASSISTANT SUPERINTENDENT OF POSTS (OD); REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	September 15, 2016
R RAMESH KUMAR Vs. S GOWTHAM CHAND; S MAHAVEER CHAND	September 15, 2016
R SAKTHIVEL Vs. A BABU	February 2, 2016
R SANKAR Vs. STATE	August 22, 2016
R SARATHA Vs. S KRISHNAVENI	September 22, 2016
R SAROJA Vs. P RAJARAM AND ORS	February 23, 2016
R SHANMUGAM; S SUJATHA Vs. V MANOHARAN	August 23, 2016
R SIVAGNANAM Vs. STATE	July 22, 2016
R TAMILARASA Vs. KOTAK MAHINDRA BANK LTD; AUTHORISED OFFICER KOTAK MAHINDRA BANK; SENIOR MANAGER KOTAK MAHINDRA BANK LTD; JOINT DIRECTOR RESERVE BANK OF INDIA	March 29, 2016
R VASANTHI Vs. R VENKATASUBRAMANIAN AND OTHERS	March 7, 2016
R VENKATARAMAN Vs. S R MEENKASHI	June 13, 2016
R VENKATESAN; BLESSING CHURCH ESTABLISHED BY JESUS LOVES AND ORS Vs. DISTRICT COLLECTOR, THIRUVALLUR DISTRICT, THIRUVALLUR; REVENUE DIVISIONAL OFFICER, AMBATTUR REVENUE DIVISION AND ORS	March 11, 2016
R VIJAYALAKSHMI Vs. INCOME TAX SETTLEMENT COMMISSION; COMMISSIONER OF INCOME TAX; ASSISTANT COMMISSIONER OF INCOME TAX	July 26, 2016
R. ANANDAPADMANABAN Vs. CHIEF METROPOLITAN MAGISTRATE	October 18, 2016
R. ANDIAPPAN @ RAJASEKAR Vs. STATE THROUGH THE INSPECTOR OF POLICE, AVUDAYARKOIL CIRCLE POLICE STATION, PUDUKKOTTAI DISTRICT (CRIME NO. 3/2015)	August 22, 2016
R. ARUMUGASAMY Vs. THE AUTHORISED OFFICER UNITED BANK OF INDIA AND ORS.	February 9, 2016
R. BABU Vs. K. KUMAR	July 15, 2016
R. GEETHA Vs. THE UNION OF INDIA REP. BY ITS SECRETARY TO GOVT. PETROLEUM &AMP; NATURAL GAS DEPT. NEW DELHI	November 23, 2016
R. GHUNASEKARAN Vs. THE SECRETARY, CO	November 10, 2016
R. GOBIKA Vs. STATE OF TAMILNADU, REP. BY ITS PRINCIPAL SECRETARY, HOME (TRANSPORT) DEPARTMENT, SECRETARIAT, FORT ST. GEORGE, CHENNAI 600 009 AND OTHERS	June 22, 2016
R. JANAKIRAMAN Vs. S. UMA RANI AND ORS.	March 30, 2016
R. JAYANTHI Vs. K. YASODHA	February 19, 2016
R. JOTHIMANI Vs. THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.	January 4, 2016
R. KANDASAMY AND ORS. Vs. THE COMMISSIONER & SPECIAL COMMISSIONER, HR & CE DEPARTMENT AS GOVERNING COUNCIL CHAIRMAN OF A.P. POLYTECHNIC AND ORS.	April 22, 2016
R. KOTHANDARAM Vs. THE CHIEF COMMISSIONER OF INCOME TAX V, 121, MAHATMA GANDHI ROAD AND ORS.	March 8, 2016
R. KRISHNAMURTHY Vs. SECRETARY, STATE OF TAMIL NADU	July 19, 2016
R. KRISHNAN Vs. THE PRESIDING OFFICER, LABOUR COURT, SALEM	September 15, 2016
R. KRISHNARAJ Vs. THE DEPUTY REGISTRAR OF CO	October 20, 2016
R. KUMAR Vs. SECRETARY TO GOVERNMENT	October 26, 2016
R. LLAVENIL Vs. DISTRICT ELEMENTARY AND ORS.	February 16, 2016
R. MAHALAKSHMI Vs. COMMISSIONER OF POLICE, GREATER CHENNAI, EGMORE	June 21, 2016
R. MIRUTHULA Vs. UNION OF INDIA AND ORS.	April 5, 2016
R. MURALIDHARAN Vs. CONTROLLER GENERAL OF PATENTS	September 1, 2016
R. MURUGAMALAI Vs. UNION OF INDIA	January 7, 2016
R. MURUGESAN Vs. THE SUBORDINATE JUDGE, NAMAKKAL	February 29, 2016
R. MUTHUKRISHNAN Vs. R. MALLIKA AND ORS.	April 29, 2016
R. MUTHURAMALINGAM Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.	March 22, 2016
R. MUTHUSELVI Vs. SECRETARY TAMIL NADU	October 7, 2016
R. NAGARAJAN Vs. STATE	January 20, 2016
R. PANDIAMMAL AND ORS. Vs. A. SHEIK JAFFAR AND ORS.	March 23, 2016
R. PANIMASIVAN Vs. THE HOME SECRETARY, GOVERNMENT OF TAMIL NADU, SECRETARIAT, CHENNAI	September 22, 2016
R. PERUMAL Vs. THE CHIEF ELECTION COMMISSIONER, NEW DELHI AND ORS.	February 11, 2016
R. PERUMALSWAMY Vs. W.S. INDUSTRIES (INDIA) LTD.	December 22, 2016
R. PRAKASH Vs. THE GOVT. OF TAMIL NADU AND ORS.	March 16, 2016
R. PUGHAZHENTHI AND ORS. Vs. STATE	March 17, 2016
R. RAJADURAI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.	February 10, 2016
R. RAJAM Vs. STATE	January 28, 2016
R. RAJARAM AND ORS. Vs. THE SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.	February 26, 2016
R. RAJASEKARAN Vs. THE PRESIDING OFFICER, TRIBUNAL-CUM-LABOUR COURT, SHASTRI BHAVAN, CHENNAI	April 13, 2016
R. RAMAR Vs. THE SECRETARY TO GOVERNMENT, HOME (POLICE II) DEPARTMENT AND ORS.	January 27, 2016
R. RAMASUBRAMANIAN Vs. PRESIDING OFFICER LABOUR COURT	July 26, 2016
R. SAKTHI Vs. THE DISTRICT LEVEL VIGILANCE COMMITTEE AND ORS.	April 1, 2016
R. SEKARAN Vs. N. KRISHNAMOORTHY	October 18, 2016
R. SENBAGADEVI Vs. C. SUNDARAMANI	December 15, 2016
R. SENTHIL KUMAR AND ORS. Vs. R. SURESH AND ORS.	April 22, 2016
R. SENTHILKUMAR Vs. S.M. KESAVAN AND ORS.	January 6, 2016
R. SENTHILKUMAR Vs. C. NATARAJAN	January 5, 2016
R. SIVASAMY Vs. THE DISTRICT COLLECTOR, COIMBATORE AND ORS.	March 17, 2016
R. SRINIVASARAGAVAN AND ORS. Vs. BALUSAMY AND ORS.	April 7, 2016
R. SRIVIDHYA Vs. N. DINESH KUMAR	February 12, 2016
R. SURILIVEL Vs. THE STATE OF TAMIL NADU AND ORS.	January 5, 2016
R. TAMILSELVI Vs. A. SANGAMUTHU	December 1, 2016
R. THANGARAJAN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX	March 16, 2016
R. VELUSAMY Vs. THE CHIEF MANAGER & THE AUTHORISED OFFICER ASSET RECOVERY DEPARTMENT BANK OF INDIA	February 18, 2016
R. VENKADESH Vs. THE REGISTRAR GENERAL, MADRAS HIGH COURT AND ORS.	February 25, 2016
R.A.KARUNAMBAL Vs. LOGANATHAN	April 25, 2016
R.AGNES BELLARMINA Vs. M.ANBUNATHAN	November 10, 2016
R.ALAGAR Vs. THE SECRETARY TO GOVERNMENT,CHENNAI	July 5, 2016
R.AMUDHA Vs. THE DISTRICT REGISTRAR,	August 1, 2016
R.ANBAZHAGAN Vs. THE CENTRAL BANK OF INDIA	April 29, 2016
R.ANTONY RAGUNATH Vs. THE DISTRICT COLLECTOR,COLLECTORATE	November 16, 2016
R.BALASUNDARAM Vs. R.KRISHNAM	November 14, 2016
R.CALIDASSE Vs. UNION OF INDIA	April 27, 2016
R.GANDHI Vs. THE SECRETARY TO THE GOVERNMENT	August 8, 2016
R.GEETHA Vs. UNION OF INDIA	April 15, 2016
R.GOWRISHANKAR Vs. THE COMMISSIONER OF SERVICE TAX (APPEALS)-I	June 13, 2016
R.INDIRAJITH Vs. THE CHAIRMAN	September 12, 2016
R.KANAGAM Vs. THE DISTRICT COLLECTOR, O/O.THE COLLECTORATE BUILDINGS, MADURAI DISTRICT.	December 22, 2016
R.KARIKALAN Vs. STATE	April 15, 2016
R.LATHIBA @ DEEPA Vs. R.AMUTHA	June 13, 2016
R.LOGANATHAN Vs. TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.	April 21, 2016
R.MAGUDESH Vs. M.SATHYA	November 3, 2016
R.MAHABOOB ALI Vs. S.GNANESWARAN	August 5, 2016
R.MAHENDRAN Vs. THE STATE BY INSPECTOR OF POLICE	July 29, 2016
R.MARIMUTHU Vs. STATE	September 16, 2016
R.MUTHURAJ Vs. RANGASAMY	January 27, 2016
R.MUTHUVEL Vs. THE SUPERINTENDENT OF POLICE	June 3, 2016
R.NADIYA Vs. THE COMMISSIONER OF REVENUE ADMINISTRATION	July 28, 2016
R.NATESAN Vs. R.PADMANABAN	June 2, 2016
R.NAVANEETHA KRISHNAN Vs. STATE, BY THE INSPECTOR OF POLICE, MANGALAM POLICE STATION, CRIME NO.1288 OF 2011, MANGALAM, TIRUPUR DISTRICT	June 1, 2016
R.P. SARATHY Vs. NARASUS COFFEE COMPANY BY SIVANANTHAM 16, COURT ROAD, JOHNSONPET, SALEM	November 28, 2016
R.PALSAMY Vs. THE TAHSILDAR,SIVAKASI TALUK	June 13, 2016
R.PARAMASIVAN Vs. THE HOME SECRETARY	September 19, 2016
R.PRAKASAM Vs. THE AUTHORISED OFFICER/THE CHIEF MANAGER TAMILNAD MERCANTILE BANK LIMITED	October 25, 2016
R.RAMANUJAM Vs. THE TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD.	November 4, 2016
R.RAMESH Vs. STATE	June 7, 2016
R.RAMESH Vs. STATE	March 22, 2016
R.RAVI Vs. THE DEPUTY DIRECTOR UNION OF INDIA	July 5, 2016
R.S. LENIN Vs. THE ZONAL MANAGER, M/S. BANK OF MAHARASHTRA, CHENNAI ZONAL OFFICE, NO.4, SIVAGANAM ROAD, T.NAGAR, CHANNAI	November 7, 2016
R.SAMBATH CHANDRA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	April 29, 2016
R.SARATHA Vs. S.KRISHNAVENI	September 22, 2016
R.SENBAGAM Vs. THE COLLECTOR OF NAGAPATTINAM DISTRICT	February 16, 2016
R.SUGANYA Vs. T.HARI	November 30, 2016
R.T.RANI Vs. THE INSPECTOR OF POLICE	July 28, 2016
R.THIYAGARAJAN Vs. STATE OF TAMIL NADU	June 15, 2016
R.V. GOPALAN Vs. THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.	January 18, 2016
RAAGAM EXPORTS Vs. ASSISTANT COMMISSIONER OF CUSTOMS	November 9, 2016
RADHA AND OTHERS Vs. M RADHAKRISHNAN AND OTHERS	January 5, 2016
RADHA GURUKKAL Vs. SWARNALATHA	December 8, 2016
RADHA SILK EMPORIUM Vs. THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT BOARD AND ORS.	March 4, 2016
RAFEEQ AHMED MUSTAFA Vs. ASSISTANT COMMISSIONER OF CUSTOMS	September 14, 2016
RAGAVI POULTRY FARM Vs. THE PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL AND ORS.	March 17, 2016
RAGHAV INDUSTRIES LTD. Vs. UNION OF INDIA AND ORS.	February 19, 2016
RAGU @ RAGUPATHI; SHANKAR; ARJUNAN Vs. INSPECTOR OF POLICE, NIB CID	September 16, 2016
RAHUL DHOKA Vs. STATE	July 11, 2016
RAHUL KAUSHIK Vs. THE SECRETARY, UNION OF INDIA, MINISTRY OF COMMUNICATIONS & IT, DEPARTMENT OF POSTS, DAK BHAWAN, SANSAD MARG, NEW DELHI 110 001	November 18, 2016
RAJA Vs. STATE	March 9, 2016
RAJA @ MURUGAN Vs. PUBALAN	March 10, 2016
RAJA ALIAS RAJAGOPAL Vs. STATE	May 23, 2016
RAJA AND ORS. Vs. STATE	February 24, 2016
RAJA HIGHER SECONDARY SCHOOL Vs. THE GOVERNMENT OF TAMIL NADU	June 13, 2016
RAJA MOHAMMED AND ORS. Vs. STATE	January 19, 2016
RAJA MOHAN Vs. THE DIVISIONAL ENGINEER, OPERATION AND MAINTENANCE, TAMIL NADU ELECTRICITY BOARD AND ORS.	March 9, 2016
RAJA SARAVANAN Vs. DEPUTY COMMISSIONER/ EXECUTIVE OFFICER; JOINT COMMISSIONER; COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	January 4, 2016
RAJA SEKAR Vs. STATE	March 2, 2016
RAJADURAI Vs. STATE	April 25, 2016
RAJAGOPAL Vs. THE INSPECTOR OF POLICE	March 30, 2016
RAJALAKSHMI Vs. CENTRAL GOVERNMENT AND OTHERS	January 11, 2016
RAJALAKSHMI Vs. E.BALAKRISHNAN	June 16, 2016
RAJALAKSHMI Vs. B.S.SUNDARAVADIVEL MUDALIER & SONS	March 15, 2016
RAJALAKSHMI Vs. THE STATE OF TAMIL NADU	December 22, 2016
RAJALINGAM AND ORS. Vs. MAARIYAAYI	March 16, 2016
RAJAMANICKAM; KALIAMMAL; SAKTHIVEL Vs. STATE	March 28, 2016
RAJAMMAL Vs. SUMATHI AND ORS.	February 29, 2016
RAJAMMAL Vs. M. SENBAGAM	November 11, 2016
RAJAMMAL Vs. A.P.MANI	November 15, 2016
RAJAMMAL Vs. THE STATE OF TAMIL NADU	November 3, 2016
RAJAMMAL Vs. THE DISTRICT COLLECTOR, SALEM DISTICT, SALEM-1	December 20, 2016
RAJAMMAL Vs. STATE OF TAMIL NADU	April 15, 2016
RAJAN Vs. STATE	April 7, 2016
RAJAN Vs. THE SECRETARY TO THE GOVERNMENT	November 3, 2016
RAJAN @ DAVID RAJA Vs. STATE REP. BY INSPECTOR OF POLICE AANAIMALAI POLICE STATION, COIMBATORE DISTRICT (CRIME NO. 337/2004)	June 15, 2016
RAJAN ATHMARAM (DECEASED), PROPRIETOR OF M/S. RAJAN & CO. REP. BY YOGESH RAJAN S/O. RAJAN ATHMARAM, NO. 209 Vs. M/S. CELEBRATE SCREENS PVT. LTD., REP. BY ITS DIRECTOR, ROY AUGUSTINE AKKAPA, NO.89, AIRLINE BUILDING, MOUNT ROAD, CHENNAI	November 1, 2016
RAJANGAM Vs. SENTHAMARAJ	March 3, 2016
RAJANI; NAGARAJAN Vs. GOPAKUMARAN NAIR	August 3, 2016
RAJASEKAR Vs. STATE	April 11, 2016
RAJASEKARAN Vs. THE SUPERINTENDENT OF POLICE	December 22, 2016
RAJENDRAN Vs. VALLIMAYIL (DIED), PATTURAJ, THIRUPATHI, KASTURI, SHANMUGASUNDARI, RAMANI	November 22, 2016
RAJENDRAN Vs. THE INSPECTOR GENERAL OF POLICE AND ORS.	January 18, 2016
RAJENDRAN Vs. SPORTS DEVELOPMENT AUTHORITY TAMIL NADU	March 14, 2016
RAJENDRAN Vs. STATE	March 9, 2016
RAJENDRAN Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.	February 16, 2016
RAJENDRAN Vs. STATE REP. BY THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, JAYANKONDAM, ARIYALUR DISTRICT [CRIME NO.15 OF 2014]	December 23, 2016
RAJESH Vs. STATE	June 8, 2016
RAJESH Vs. STATE	July 1, 2016
RAJESHKUMAR @ RAJESH Vs. STATE	July 22, 2016
RAJESWARI Vs. THE COMMISSIONER,CORPORATION OF MADURAI	June 14, 2016
RAJIV GANDHI @ MARIMUTHU Vs. INSPECTOR OF POLICE	June 9, 2016
RAJIV GANDHI ONGC (CON) WORKERS WELFARE ASSOCIATION Vs. GOVERNMENT OF INDIA AND ORS.	April 6, 2016
RAJIVGANDHI Vs. STATE	July 14, 2016
RAJKUMAR Vs. CHELLAMMAL	September 14, 2016
RAJKUMAR Vs. JAMUNA	November 28, 2016
RAJKUMAR AND OTHERS Vs. STATE	February 1, 2016
RAJKUMAR CONSTRUCTION LIMITED Vs. K DORAI SAMY	December 23, 2016
RAJU Vs. CHELLA MARIAPPAN AND ORS.	April 13, 2016
RAJU Vs. VISWAKUMAR	June 8, 2016
RAKESH P SHETH; ROSHNI R SHETH Vs. STATE	September 15, 2016
RAM AGENCIES Vs. UNION OF INDIA; HINDUSTAN PETROLEUM CORPORATION LTD; INDIAN OIL CORPORATION LIMITED; DIRECTOR (MARKETING) INDIAN OIL CORPORATION; BHARAT PETROLEUM CORPORATION, LTD ; GOVERNMENT OF TAMIL NADU; COMMISSIONER FOR CIVIL SUPPLIES	June 30, 2016
RAM MANDAL; UTTAM MANDAL; UJJAL MANDAL Vs. STATE	August 23, 2016
RAMACHANDRAN Vs. STATE REPRESENTED BY FOOD INSPECTOR, TIRUNELVELI CORPORATION, TIRUNELVELI, TIRUNELVELI DISTRICT	December 15, 2016
RAMAIAH Vs. STATE	June 13, 2016
RAMALINGAM Vs. SELVAM	September 2, 2016
RAMALINGAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION	July 12, 2016
RAMANATHAN RAM KUMAR AND ORS. Vs. THE UNION OF INDIA AND ORS.	March 9, 2016
RAMAR @ RAMAKRISHNAN Vs. STATE	June 3, 2016
RAMARAJ Vs. THE INSPECTOR OF POLICE	October 20, 2016
RAMASAMI GOUNDER Vs. CHELLAKUTTY KOUNDER	December 2, 2016
RAMASAMY Vs. STATE	April 21, 2016
RAMASAMY Vs. MARIAPPAN	November 30, 2016
RAMASAMY Vs. STATE	April 5, 2016
RAMASAMY Vs. JOINT SECRETARY TO GOVT. OF INDIA	November 8, 2016
RAMASAMY AND OTHERS Vs. S.PALANISAMY	September 29, 2016
RAMASAMY KOUNDER Vs. ASOKAN	September 23, 2016
RAMESH Vs. LAKSHMI; MURUGAN; RAVI; KUMAR; SELVAM; KALAISELVI; KALAIARASI; KASIYAMMAL; UTHAYAKUMAR; RAMESH	June 14, 2016
RAMESH Vs. STATE REP. BY THE INSPECTOR OF POLICE, TIRUPUR RURAL POLICE STATION, TIRUPUR DISTRICT. [CRIME NO.5748 OF 2010]	June 1, 2016
RAMESH Vs. STATE BY THE INSPECTOR OF POLICE	February 16, 2016
RAMESH Vs. EXECUTIVE MAGISTRATE AND DEPUTY COMMISSIONER OF POLICE	September 8, 2016
RAMESH ALIAS LECTURER RAMESH Vs. STATE	March 9, 2016
RAMESH AND OTHERS Vs. STATE AND ANOTHER	January 28, 2016
RAMKI Vs. ADDITIONAL COMMR. OF CUS. (PAU), CHENNAI	October 24, 2016
RAMKUMAR Vs. THE ASSISTANT COMMISSIONER OF POLICE	August 11, 2016
RAMU Vs. THE SECRETARY,THE GOVERNMENT OF TAMIL NADU	May 23, 2016
RAMZAN BEEVI Vs. STATE AND ORS.	January 21, 2016
RANDHIR SINGH Vs. REGIONAL OFFICER, CENTRAL BOARD OF SECONDARY EDUCTION; PRINCIPAL, KENDRIYA VIDYALAYA	February 10, 2016
RANGAMMAL Vs. THE SUB REGISTRAR	March 11, 2016
RANGANATHAN AND OTHERS Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, RATHINAPURI POLICE STATION, COIMBATORE (CR. NO. 273/2012)	April 13, 2016
RANGANATHAR INDUSTRIES PRIVATE LIMITED; RANGANATHAR VALVES AND CONTROL PRIVATE LIMITED Vs. STATE	March 31, 2016
RANGANAYAKI AMMAL Vs. SAGUNTHALA	December 2, 2016
RANGASAMY Vs. STATE	July 1, 2016
RANI Vs. SIVANATHAN	July 19, 2016
RANI MEYYAMMAL ACHI Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	December 21, 2016
RANI PUSHPALATHA Vs. SUB-DIVISIONAL MAGISTRATE (NORTH)	July 27, 2016
RANJIT RECREATION CLUB Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD; MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD	August 19, 2016
RANJITH @ RANJITHKUMAR Vs. STATE	April 15, 2016
RANKA AGENCY Vs. THE JOINT COMMISSIONER (CT), CHENNAI (NORTH) DIVISION AND ORS.	January 12, 2016
RASATHI Vs. STATE	February 17, 2016
RASATHI Vs. STATE	March 7, 2016
RASIPURAM CO-OPERATIVE URBAN BANK LIMITED Vs. THE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT/ASSISTANT COMMISSIONER OF LABOUR AND ORS.	January 18, 2016
RATHINAM Vs. THE STATE	April 15, 2016
RATHINAMMAL Vs. MANICKAM	December 1, 2016
RATHNAVEL Vs. STATE	July 26, 2016
RAVI @ RAVICHANDRAN; SUNDARAM Vs. INSPECTOR OF POLICE, MAGUDANCHAVADI POLICE STATION SALEM	March 22, 2016
RAVI BALAKRISHNAN Vs. THAMIZHARASI	June 16, 2016
RAVISELVAN, S/O.RAMACHANDIRAN Vs. VARATHARAJA BHOOPATHY	March 28, 2016
RAVISHANKAR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, DHARMAPURI (CR. NO.1515/2004 DHARMAPURI POLICE STATION)	September 21, 2016
RAVISHANKAR PRASAD Vs. PRASAD PRODUCTION PRIVATE LTD	September 2, 2016
RECOVERY OFFICER, DEBT RECOVERY TRIBUNAL Vs. N SATHISH KUMAR; S DINESH; S UMESH; L NAGARAJ; DEENADAYALAN; BANK OF INDA	April 13, 2016
RED GIANT MOVIES Vs. THE STATE OF TAMIL NADU AND ORS.	February 5, 2016
REGEN INFRASTRUCTURE & SERVICES PVT. LTD. Vs. THE CENTRAL BOARD OF DIRECT TAXES AND ORS.	March 14, 2016
REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. GOWRI; PARVEEN TRAVELS PVT LTD	March 9, 2016
REGISTRAR (JUDICIAL), MADURAI BENCH OF MADRAS HIGH COURT, MADURAI Vs. UNION OF INDIA	November 30, 2016
REGISTRAR OF CO-OPERATIVE SOCIETIES; DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. A VASANTHI	June 6, 2016
REGISTRAR, INDIAN MARITIME UNIVERSITY; DIRECTOR, CHENNAI CAMPUS INDIAN MARITIME UNIVERSITY Vs. SELVI GANESH, ASSISTANT PROFESSOR SCHOOL OF MARITIME LAW INDIAN MARITIME UNIVERSITY, UTHANDI UNION OF INDIA	March 15, 2016
REKHA SWEETY; SYED HAZIM; VINOTH; JUNIATH BASHA Vs. STATE OF TAMIL NADU	July 15, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. LAKSHMI	October 3, 2016
RELIANCE INSURANCE CO.LTD. Vs. M.PREMA	November 17, 2016
RENGASAMY Vs. STATE	September 19, 2016
RENGASAMY REDDIYAR S/O. PAPPU REDDIYAR Vs. VELLIYAN S/O. SUBBAN	November 18, 2016
RENUKA MANUEL Vs. MALLIKA SURENDER	April 26, 2016
RESHMA BEGAM Vs. SYED NAWAB	November 3, 2016
REV. P.M. VIJAYASEELAN, ADVENT CHRISTIAN CHURCH, PRESIDENT, ADVENT CHRISTIAN CONFERENCE OF INDIA, 163, A.A.M. COMPOUND, GANDHI SALAI, VELACHERY, CHENNAI Vs. REV. M. BARNABOSS	October 26, 2016
REXLAND MARY Vs. STATE OF TAMIL NADU	April 27, 2016
RIZWAN SHEREFF Vs. STATE REPRESENTED BY SUB-INSPECTOR OF POLICE	September 23, 2016
ROBUST HOTELS PVT LTD Vs. ADDITIONAL COMMISSIONER OFFICE OF COMMISSIONER OF CENTRAL EXCISE	June 14, 2016
ROCK FORT PAINTS Vs. ASSISTANT COMMISSIONER (CT)	January 21, 2016
ROCKWELL AUTOMATION INDIA PVT. LTD. Vs. ETA ENGINEERING PVT. LTD.	July 1, 2016
ROSE TRADERS Vs. THE COMMISSIONER OF CUSTOMS, THOOTHUKUDI AND ORS.	January 12, 2016
ROSEMARRY Vs. INSPECTOR OF POLICE, THIRUKOKARNAM POLICE STATION; AROCKIASAMY; MICHAEL; THERESA	September 16, 2016
ROVERCO APPAREL COMPANY PRIVATE LIMITED Vs. ESTRA ENTERPRISES PRIVATE LIMITED	June 1, 2016
ROYAL COLLEGE OF EDUCATION Vs. THE REGIONAL DIRECTOR, NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.	April 5, 2016
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. KARTHICK AND ORS.	March 7, 2016
RUCHI INFRASTRUCTURE LIMITED Vs. THE COMMERCIAL TAX OFFICER (FAC)	August 10, 2016
RUDHRA DEV AVIATION PVT. LTD. AND ORS. Vs. GLOBE DETECTIVE AGENCY PVT. LTD.	January 5, 2016
RUKMANI Vs. SRI NAMMALWAR TRUST	March 2, 2016
RUPA; M BALU Vs. STATE	March 28, 2016
RUSSEL CREDIT LIMITED Vs. M/S.RAVI SHANKAR INDUSTRIES PVT.LTD	July 12, 2016
RUSSEL RAJ AND ORS Vs. KRISHNAMONY AND ORS	March 2, 2016
S ANNANDA PADMAVATHI Vs. CHIEF COMMISSIONER CENTRAL EXCISE; COMMISSIONER OF CENTRAL EXCISE,	September 16, 2016
S ARUMUGAM Vs. MANAGING DIRECTOR, TAMIL NADU CO-OPERATIVE MILK PRODUCERS, FEDERATION LIMITED; JOINT MANAGING DIRECTOR, TAMIL NADU CO-OPERATIVE MILK PRODUCERS, FEDERATION LIMITED	July 6, 2016
S ARUMUGAM; S VANASUNDARI Vs. STATE	August 9, 2016
S ARUNAGIRI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE (LAW & ORDER); SUPERINTENDENT OF POLICE, THANJAVUR; SUPERINTENDENT OF POLICE, ARIYALUR; SELVARAJ; POONGOTHAI; JAGATHEESAN; SHOBHA; L JESTIN CHELLAKUMAR	July 26, 2016
S AZHAGIA NAMBI Vs. DEVI	September 7, 2016
S BABU Vs. A MANOHARAN @ DOSS	January 18, 2016
S C NAGABUSHANAM Vs. SUJANA METAL PRODUCTS LTD , CHENNAI	March 21, 2016
S DEVA MANOHARI Vs. GOVERNMENT OF TAMIL NADU; CORPORATION OF CHENNAI	April 12, 2016
S DEVARAJAN Vs. ARULMIGU ATCHEESWARARSWAMY THIRUKOIL AND OTHERS	January 18, 2016
S EDMAND Vs. STATE	March 7, 2016
S G SUNDARAMURTHY Vs. SECRETARY TO GOVERNMENT AND OTHERS	January 12, 2016
S GANAMANI Vs. D RAMANATHAN	February 26, 2016
S GANESHRAJA Vs. DEPUTY SALT COMMISSIONER; SUPERINTENDENT OF SALT; DEPUTY SUPERINTENDENT OF SALT; P S PONRATHINAM	August 31, 2016
S GURUSAMY Vs. STATE	September 22, 2016
S HARSHAVARDHAN REDDY Vs. STATE	September 26, 2016
S INBARAJ Vs. EXECUTIVE OFFICER/ ASSISTANT COMMISSIONER, KALIAMMAN KOIL	March 30, 2016
S JEEVARATHINAM Vs. BALAKRISHNAN	January 25, 2016
S JEEVITHA MERCY BAI Vs. S ANDREWS VASUDEVAN	April 12, 2016
S JOHN BASHA Vs. MURUGAN	June 13, 2016
S JOTHIRAMALINGAM; KARUPPASAMY; SHANMUGA BOOPATHI; K MEENAKSHI; M PANEERSELVAM Vs. EXECUTIVE OFFICER/JOINT COMMISSIONER, DEPARTMENT OF HINDU RELIGIOUS & CHARITABLE ENDOWMENTS	April 15, 2016
S K DARBAR Vs. ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT; EXECUTIVE OFFICER	July 18, 2016
S K M EGG PRODUCTS EXPORT LTD Vs. V JOTHIMANI	February 4, 2016
S K RAMASAMY Vs. S S CHELLAKUTTI	February 25, 2016
S KARTHIKEYAN Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE	July 22, 2016
S KUMARESAN Vs. K SAKUNTHALA; R VIJAYALAKSHMI; COMMISSIONER, COIMBATORE MUNICIPAL CORPORATION; ANBALAGAN; A DEVARAJ; A BHARATHI	March 24, 2016
S LAKSHMANAN Vs. STATE	June 7, 2016
S MATHRUBOOTHAM; M SAI GIRIJA Vs. S GUNASEKARAN	September 15, 2016
S MEGALA Vs. JAGADEESWARAN	April 20, 2016
S MURALIKRISHNAN Vs. G MUNIRAJ	September 7, 2016
S MURUGAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT OF POLICE	July 27, 2016
S MURUGAN Vs. TAMILARASI	June 28, 2016
S NALINI Vs. STATE OF TAMIL NADU; ADDITIONAL DIRECTOR GENERAL OF POLICE & INSPECTOR GENERAL OF PRISONS; SUPERINTENDENT OF PRISON, SPECIAL PRISON FOR WOMEN	July 20, 2016
S NARAYANAN Vs. SUPERINTENDING ENGINEER, O/O SUPERINTENDING ENGINEER; ASSISTANT ENGINEER, SUB-STATION, TAMIL NADU ELECTRICITY BOARD (TANGEDCO LTD )	September 2, 2016
S NEELAGANDAN Vs. COMMISSIONER, TAMIL NADU CIVIL SUPPLIES AND CONSUMER PROTECTION DEPT , CHENNAI AND OTHERS	March 3, 2016
S NITHYAJOTHI Vs. STATE OF TAMIL NADU AND OTHERS	January 12, 2016
S P G SUNDARAM AND ORS Vs. INDU VEDAMURTHY	March 30, 2016
S PALANIAPPAN Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER; A PERIYANNAN	September 2, 2016
S PARTHASARATHY Vs. NARAYANASAMY	August 19, 2016
S PASUMPON PANDIAN Vs. SELLOOR K RAJU; STATE	June 8, 2016
S R BALAKRISHNAN Vs. S R SUBRAMANIYAN AND OTHERS	February 12, 2016
S R GAYATHRI Vs. V SRIVATSAN	January 22, 2016
S REVWATHY Vs. GOVERNMENT OF TAMIL NADU; DIRECTOR OF MEDICAL EDUCATION; R VIMALA	September 1, 2016
S SAMIATHAL Vs. SULOCHANA AND OTHERS	January 25, 2016
S SATHYANARAYANAN Vs. GOVT OF TAMIL NADU; DISTRICT COLLECTOR, KANCHIPURAM DISTRICT; SPECIAL TAHSILDAR (LAND ACQUISITION); MEMBER SECRETARY, CMDA	July 26, 2016
S SHANMUGAM Vs. REGISTRAR, REGISTRAR OF SOCITIES, CENTRAL CHENNAI, ROYAPETTAH; SUGUNA VILASA SABHA	April 29, 2016
S SUBBULAKSHMI Vs. STATE OF TAMIL NADU AND OTHERS	February 26, 2016
S SUBBULAKSHMI; AMUTHA; KALA; S KARUPPANAN @ MANI; G SELVANAYAGI; MINOR G RAHUL Vs. V RAJASEKARAN	July 21, 2016
S SUKUMARI Vs. ARULMIGU SRI NALLA PICHAYEE SRI NALLA VEERAPPASAMY KOVIL NATHAM	February 10, 2016
S SWAMINATHAN Vs. S DHANUSHKODI	March 21, 2016
S THANGAMMAL Vs. DISTRICT COLLECTOR, COLLECTORATE OFFICE, VILLUPURAM DISTRICT; ASSISTANT DIRECTOR OF GEOLOGY & MINES, VILLUPURAM DISTRICT; REVENUE DIVISIONAL OFFICER, VILLUPURAM DISTRICT	April 20, 2016
S V BALASUBRAMANIAN Vs. V LAKSHMINARAYANAN	June 27, 2016
S V S EDUCATIONAL AND SOCIAL SERVICE TRUST Vs. GOVERNMENT OF INDIA, MINISTRY OF AYURVEDA YOGA AND NATUROPATHY; SECRETARY, CENTRAL COUNCIL OF HOMEOPATHY; TAMIL NADU DR M G R MEDICAL UNIVERSITY; SPECIAL COMMISSIONER, DIRECTORATE OF INDIAN MEDICINE AND HOMEOPATHY; A AHAMED BASHEER; R KRISHNA PRIYA; K PRA	June 24, 2016
S VAITHEESWARAN Vs. UNION OF INDIA	March 22, 2016
S VENKATESWARAN Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU; SECRETARY PUBLIC [SPECIAL A] DEPARTMENT FORT ST GEORGE; REGISTRAR GENERAL HIGH COURT OF MADRAS; D LINGESWARAN; INSPECTOR OF POLICE	July 28, 2016
S VIJAI VIKRAMAN Vs. GOVERNMENT OF TAMIL NADU; REGISTRAR, TAMIL NADU MGR MEDICAL UNIVERSITY; COMMISSIONER OF INDIAN MEDICINE & HOMEOPATHY; PRINCIPAL, GOVERNMENT SIDDHA MEDICAL COLLEGE & HOSPITAL; DISTRICT COLLECTOR, TIRUNELVELI DISTRICT; ASSISTANT ENGINEER, PUBLIC WORKS DEPAR	April 22, 2016
S VIJAYAKUMAR Vs. INSPECTOR OF POLICE; VIJI	June 15, 2016
S VIJAYAMOORTHY Vs. MANAGER STATE BANK OF INDIA	April 27, 2016
S VISWANATHAN Vs. STATE BANK OF INDIA; K V SIVARAMANATHAN	June 6, 2016
S. ABDUL RAHMAN Vs. THE SUB-REGISTRAR-TRIPLICANE OFFICE OF THE SUB-REGISTRAR OF TRIPLICANE CHENNAI	October 3, 2016
S. ANAND Vs. THE SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT FORT. ST. GEORGE, CHENNAI	December 2, 2016
S. ARUMUGHAM Vs. SRINIVASAN	September 19, 2016
S. ARUNKUMAR Vs. THE STATE	January 11, 2016
S. BALAKRISHNAN (SOLE APPELLATE DECLARED AS MAJOR AND HER FATHER P. SANMINATHAN DISCHARGED FROM THE GUARDISHIP VIDE ORDER OF COURT DATED 01.09.2016 MADE IN C.M.P.NO.13786 OF 2016 IN S.A.NO.1474 OF 2010) Vs. V. GOKILNATH	December 9, 2016
S. BALASUBRAMANIAM Vs. STATE	November 2, 2016
S. BASHERIA Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, HOME DEPARTMENT, FORT ST. GEORGE, SECRETARIAT, CHENNAI 600 009	October 26, 2016
S. CHINNAZHAGAN Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI	November 29, 2016
S. DHANALAKSHMI Vs. UNION OF INDIA AND ORS.	March 14, 2016
S. DHANASEKARAPANDIAN Vs. THE DISTRICT FOREST OFFICER, THOOTHUKUDI DISTRICT AND ORS.	February 15, 2016
S. DHEENADHAYALAN Vs. THE STATE OF TAMILNADU AND ORS.	April 5, 2016
S. DURGA Vs. STATE OF TAMIL NADU AND ORS.	February 1, 2016
S. ELAKKIYA Vs. THE REGISTRAR, TAMIL NADU DR. M.G.R.MEDICAL UNIVERSITY, NO.69, ANNA SALAI, GUINDY, CHENNAI	December 21, 2016
S. GANESAN Vs. THE SECRETARY TO GOVERNMENT, HEALTH DEPARTMENT, GOVERNMENT OF TAMIL NADU, FORT ST. GEORGE, CHENNAI	September 1, 2016
S. GEETHA Vs. STATE	March 10, 2016
S. GOPINATHPANDIAN Vs. THE INQURIY OFFICER/ADDITIONAL SUPERINTENDENT OF POLICE, PROHIBITION DEPARTMENT, DINDIGUL, DINDIGUL DISTRICT AND OTHERS	December 20, 2016
S. GOWTHAMCHAND Vs. R. RAMESH KUMAR	December 23, 2016
S. INDIRA Vs. THE SUPERINTENDENT (ANTI-CORRUPTION WING) CENTRAL BUREAU OF INVESTIGATION (CBI) AND ORS.	January 8, 2016
S. INDIRA GANDHI, W/O BOOPATHI, CHAIRMAN, TAMIL NADU CHILD WELFARE COMMITTEE Vs. THE INSPECTOR OF POLICE	April 18, 2016
S. JACOB RAJAN BABU, LAW OFFICER, CORPORATION OF CHENNAI, RIPPON BUILDINGS, CHENNAI Vs. GOVERNMENT OF TAMIL NADU, REP. BY ITS PRINCIPAL SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, FORT ST. GEORGE, CHENNAI	October 21, 2016
S. JAMUNA DEVI AND ORS. Vs. KRISHNAN AND ORS.	April 4, 2016
S. JAYACHANDRAN Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, ENVIRONMENT AND FOREST DEPARTMENT AND ORS.	April 28, 2016
S. JAYANTHI SHRI Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX	October 4, 2016
S. JEBA PAULIN Vs. STATE OF TAMIL NADU	August 2, 2016
S. JEYANTHI Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.	January 5, 2016
S. JOTHIRAMALINGAM AND ORS. Vs. THE EXECUTIVE OFFICER/JOINT COMMISSIONER, DEPARTMENT OF HINDU RELIGIOUS & CHARITABLE ENDOWMENTS	April 15, 2016
S. KARIMUNNISHA Vs. C. UTHAYAKUMAR	November 23, 2016
S. KARLEN NESAN Vs. SRI MANAKULA VINAYAGER MEDICAL COLLEGE & HOSPITAL AND ORS.	April 18, 2016
S. KARPAGAVALLI Vs. STATE OF TAMIL NADU AND ORS.	February 16, 2016
S. KARUNAKARAN Vs. STATE AND ORS.	January 28, 2016
S. KAVERI AND ORS. Vs. G. BALU AND ORS.	February 17, 2016
S. KIRTHIVASAN Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	December 19, 2016
S. LAKSHMI Vs. STATE OF TAMIL NADU AND ORS.	January 18, 2016
S. MAHESH Vs. THE CHAIRMAN CUM MANAGING DIRECTOR, NEYVELI LIGNITE CORPORATION LIMITED, NEYVELI	November 7, 2016
S. MALLIGA Vs. THE CHIEF REGIONAL MANAGER	March 31, 2016
S. MANIKANDA PRABHU Vs. STATE	March 16, 2016
S. MANIVANNAN Vs. THE STATE OF TAMIL NADU AND ORS.	February 16, 2016
S. MANJULA DEVI Vs. BRIJPAL SINGH	November 30, 2016
S. MEGAVANNAN Vs. S. BRINDHA	September 26, 2016
S. MESSIAH Vs. STATE OF TAMIL NADU	August 26, 2016
S. MOHAIDEEN KASIM Vs. DIRECTOR OF SCHOOL EDUCATION, DIRECTORATE OF SCHOOL EDUCATION AND ORS.	March 1, 2016
S. MUKANCHAND BOTHRA Vs. VAIRAMUTHU RAMASWAMY	January 22, 2016
S. MUNUSWAMY Vs. M. RAJENDRAN	October 20, 2016
S. MURUGAIYAN AND ORS. Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT AND ORS.	February 1, 2016
S. MUTHUKUMAR Vs. THE BRANCH MANAGER PUDUCHERRY MAIN BRANCH U.C.O. BANK	April 29, 2016
S. NAGALINGAM Vs. THE STATE AND ORS.	March 7, 2016
S. NATARAJAN S/O.SUBRAMANIYA GOUNDER NO.6/6, JS NAGAR AMALA SCHOOL ROAD GOBICHETTIPALAYAM ERODE DT Vs. THE INSPECTOR OF POLICE ANDIPATTI POLICE STATION THENI DT. CR. NO. NOT KNOWN OF 2016	December 15, 2016
S. PALANI AND ORS. Vs. S. BHARATHI DASAN AND ORS.	January 12, 2016
S. PANNEERAMMAL Vs. RAVICHANDRAN	September 21, 2016
S. PATHMANAMAN Vs. GOVERNMENT OF TAMIL NADU	September 30, 2016
S. PERUMAL AND ORS. Vs. V. BANUPRIYA	January 4, 2016
S. PONMALAR Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.	January 5, 2016
S. PRAVEEN BOHRA Vs. JOINT-I SUB-REGISTRAR (IN THE CADRE OF DISTRICT REGISTRAR)	March 4, 2016
S. PREMAKALA Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT, COMMERCIAL TAXES & REGISTRATION DEPARTMENT, SECRETARIAT, CHENNAI	November 28, 2016
S. RAJARATHINAM Vs. THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT, GOVERNMENT OF TAMIL NADU AND ORS.	April 26, 2016
S. RAJASEKAR AND ORS. Vs. SARTAJ BEGUM AND ORS.	January 5, 2016
S. RAMAKRISHNAN Vs. NAGOOR MEERAL	April 21, 2016
S. RAMAKRISHNAN Vs. CHIEF EDUCATIONAL OFFICER, TIRUNELVELI AND ORS.	January 22, 2016
S. RAMASAMY Vs. THE DIRECTOR OF TOWN PANCHAYATS OFFICE OF THE DIRECTORATE	July 5, 2016
S. RAMESH Vs. CETHAR LTD. AND ORS.	January 12, 2016
S. RAMESH POTHY Vs. THE ADJUDICATING AUTHORITY ROOM NO.25, 4TH FLOOR JEEVAN DEEP BUILDING PARLIAMENT STREET NEW DELHI 110 001	December 20, 2016
S. RATHINAVELU AND ORS. Vs. STATE	January 21, 2016
S. RUCKMANI AND ORS. Vs. TAMIL NADU ELECTRICITY BOARD LIMITED AND ORS.	January 28, 2016
S. SANKARA VARMAN Vs. STATE	June 30, 2016
S. SANKARAN Vs. THE COMMISSIONER OF LABOUR, CHENNAI AND ORS.	January 4, 2016
S. SANTHI AND OTHER Vs. M.R. GOVINDAN AND OTHERS	December 1, 2016
S. SARANYA AND ORS. Vs. M. KARTHIKEYAN AND ORS.	March 4, 2016
S. SARAVANAN Vs. STATE LEVEL CASTE SCRUTINY COMMITTEE, REP. BY ITS CHAIRMAN CUM SECRETARY TO GOVERNMENT, ADI	October 19, 2016
S. SAVITHIRI AND ORS. Vs. THE PRESIDING OFFICER, II ADDL., LABOUR COURT AND ORS.	February 18, 2016
S. SELVI Vs. STATE AND ORS.	January 12, 2016
S. SERMADURAI Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER (ACCOUNTS), EMPLOYEES PROVIDENT FUND ORGANISATION, P.B. NO. 558, SREE COMPLEX, D BLOCK, TRICHIRAPPALLI	June 13, 2016
S. SEVUGAN CHETTIAR Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX	December 2, 2016
S. SHANMUGASUNDARAM Vs. THE PROJECT DIRECTOR, TSUNAMI PROJECT IMPLEMENTATION UNIT	November 28, 2016
S. SINGARAVELU AND ORS. Vs. S. NATARAJAN AND ORS.	March 28, 2016
S. STEOLA MASCARENHAS Vs. THE SUPERINTENDENT OF POLICE, DISTRICT POLICE OFFICER, DINDIGUL DISTRICT AND ORS.	January 28, 2016
S. SUNDAR Vs. STATE	March 2, 2016
S. SUNDARI Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD	September 26, 2016
S. TAMILARASI Vs. UNION OF INDIA, REP. BY THE GENERAL MANAGER SOUTHERN RAILWAY, PARK TOWN, CHENNAI	September 16, 2016
S. TAMILSELVAN Vs. THE GOVERNMENT OF TAMIL NADU	July 5, 2016
S. THEERTHAGIRI Vs. THE DIRECTOR OF SCHOOL EDUCATION, COLLEGE ROAD, CHENNAI	October 21, 2016
S. VAIKUNDARAJAN AND ORS. Vs. STATE AND ORS.	April 28, 2016
S. VANASEKARAN Vs. THIRUGANASUNDARI	February 10, 2016
S. VATSALA Vs. K.S. MOHAN AND ORS.	January 7, 2016
S. VIJAYA Vs. STATE	April 28, 2016
S. VIJAYARAGHAVAN Vs. THE PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI	June 22, 2016
S. VISALAKSHI Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIATE, FORT ST. GEORGE, CHENNAI	October 6, 2016
S.A. ZAHIR HUSSAIN Vs. T. SOMASUNDARAM	December 2, 2016
S.ALAGURAJ Vs. THE MEMBER SECRETARY	August 2, 2016
S.ALAMELU Vs. R.KUMARI	April 15, 2016
S.ALWAR Vs. THE DIRECTOR OF COLLEGIATE EDUCATION	June 9, 2016
S.ARUMAIDAS Vs. THE SECRETARY TO GOVERNMENT	December 22, 2016
S.ASHOK KUMAR Vs. THE STATE OF TAMIL NADU	November 30, 2016
S.BABU Vs. THE TAHSILDAR	April 26, 2016
S.BALAKRISHNAN Vs. VIRUDHUNAGAR MUNICIPALITY	April 28, 2016
S.BALASUBRAMANIAM Vs. THE SUPERINTENDENT OF POLICE	June 8, 2016
S.BASKAR MATHURAM Vs. THE STATE OF TAMIL NADU	August 22, 2016
S.BENJAMIN Vs. THE CUSTOMS, EXCISE & SERVICE TAX	February 8, 2016
S.DHANALAKSHMI Vs. THE GOVERNMENT OF TAMILNADU	December 2, 2016
S.DIWAKAR Vs. THE COMMISSIONER OF POLICE	October 3, 2016
S.E.ZARINA BEGUM Vs. P.M.S.LATIFF	March 10, 2016
S.GANAPATHY Vs. N.SENTHILVEL	April 5, 2016
S.GANAPATHY Vs. P.GANAPATHY	November 1, 2016
S.GOPI Vs. SRI JAI SAI ENTERPRISES	June 27, 2016
S.GOPU Vs. THE SECRETARY TO THE GOVERNMENT OF INDIA,MINISTRY OF PETROLEUM AND NATURAL GAS	June 6, 2016
S.HARSHAVARTHAN Vs. S.KARPAGAVALLI	March 22, 2016
S.JAYABALAN Vs. DIRECTOR GENERAL OF POLICE	April 27, 2016
S.JAYALAKSHMI Vs. S.M.SENTHILKUMAR	May 11, 2016
S.K.S.LOGISTIC LTD. Vs. OIL & NATURAL GAS CORPORATION LTD.	July 15, 2016
S.KADAMBANATHAN Vs. THE SECRETARY (INCHARGE) TAMIL DEVELOPMENT HINDU RELIGIOUS AND INFORMATION DEPARTMENT	August 10, 2016
S.KANNAN Vs. STATE	April 27, 2016
S.KANNAN Vs. THE SUPERINTENDENT OF POLICE THIRUVARUR	February 29, 2016
S.KARTHIKEYA BALAJI Vs. LIONS CLUB INTERNATIONAL DISTRICT 324 A 1	June 21, 2016
S.KARUPPASAMY Vs. STATE	June 3, 2016
S.KRISHNAN Vs. RAJESWARI	October 17, 2016
S.KRISHNASWAMY Vs. STATE OF TAMILNADU	August 2, 2016
S.KUPPA BAI Vs. SARASWATHY	September 21, 2016
S.L. LUMAX LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CHENNAI - IV COMMISSIONERATE AND ORS.	March 14, 2016
S.LEELAVATHI Vs. K.SUBRAMANIAM	October 20, 2016
S.M. ASHOKAN AMENDED AS PER ORDER DATED 13.11.2008 PASSED IN A. NO. 2957 OF 2003 Vs. RAJ TELEVISION NET WORK LTD., AMENDED AS PER ORDER DATED 06.02.1997 PASSED IN A. NO. 350 OF 1997 [SJJ]	December 9, 2016
S.M. MOHAMMED IBRAHIM Vs. GENERAL MANAGER SOUTHERN RAILWAY	November 17, 2016
S.M.KAMARAJ Vs. THE REVENUE DIVISIONAL OFFICER	August 1, 2016
S.M.M. MOHIDEEN WAKF-ALAL-AULAB Vs. HINDUSTAN PETROLEUM CORPORATION LTD.	November 10, 2016
S.MALLIKA Vs. R.SARAVANAN	July 18, 2016
S.MANIVANNAN Vs. V.M.PURUSHOTHAMA MUDALIAR	April 28, 2016
S.MUTHURAJSAKARAVARTHI Vs. THE DISTRICT COLLECTOR,TIRUNELVELI DISTRICT	August 17, 2016
S.NATARAJAN Vs. THE SECRETARY TO GOVERNMENT	October 25, 2016
S.NEELAVATHI Vs. THE DISTRICT COLLECTOR	April 26, 2016
S.NIRMALA Vs. KANNIAMMAL	November 24, 2016
S.P. AGENCIES Vs. THE MANAGING DIRECTOR, TAMIL NADU WAREHOUSING CORPORATION AND ORS.	March 23, 2016
S.P. BALASUBRAHMANYAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX MEDIA CIRCLE NO. 112, UTTAMAR GANDHI SALAI CHENNAI	September 2, 2016
S.P.ARUNKUMAR Vs. STATE	May 4, 2016
S.P.DHANALAKSHMI Vs. STATE	March 14, 2016
S.R.DEEPAK Vs. THE TAMILNADU DR.AMBEDKAR LAW UNIVERSITY	February 2, 2016
S.R.M. UNIVERSITY Vs. JANET JEYAPAUL	July 14, 2016
S.R.S.TRAVELS, Vs. THE TRANSPORT COMMISSIONER, CHENNAI	February 29, 2016
S.RAJARETHINAM Vs. STATE OF TAMIL NADU	April 15, 2016
S.RAJESH Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE	July 19, 2016
S.RAMADEVI Vs. THE SPECIAL OFFICER, AMBUR CO-OPERATIVE SUGAR MILLS	August 5, 2016
S.RAMAR Vs. STATE OF TAMILNADU	June 10, 2016
S.RATHINAM Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	November 17, 2016
S.RAVIRAJAN Vs. STATE OF TAMIL NADU	April 28, 2016
S.S. KRISHNAMOORTHY Vs. THE STATE AND ORS.	March 8, 2016
S.S. PERUMAL Vs. THE SENIOR REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LIMITED	July 22, 2016
S.SAIBULLAHKHAN Vs. HAIRUNISHA BEEVI	June 1, 2016
S.SAMPOORNA GANAPATHY Vs. THE SECRETARY TO GOVERNMENT	April 22, 2016
S.SANTHA Vs. M.S.M.K.PACKIAM	December 1, 2016
S.SARASWATHY Vs. A.ELUMALAI	April 20, 2016
S.SARATH KAKAMANU Vs. VEERAPPAN ARUNACHALAM	April 21, 2016
S.SELVIN Vs. THE STATE REPRESENTED BY REVENUE DIVISIONAL OFFICER, NAGERCOIL CUM SUB COLLECTOR (I/C), PADMANABAPURAM,KANYAKUMARI DISTRICT.	December 23, 2016
S.SHANMUGAM Vs. DR.SNEHALATHA ELANGOVAN	August 22, 2016
S.SOUNDARAJAN Vs. THE INSPECTOR OF POLICE VIGILANCE AND ANTI-CORRUPTION	August 5, 2016
S.SOUNDARAVALLI Vs. JEYARAMAN, S/O.LATE SUNDARARAJ	April 15, 2016
S.STALIN BABU Vs. STATE	April 29, 2016
S.SUBATHIRA Vs. K.PERIYASAMY	November 2, 2016
S.SUBRAMANI Vs. GOVINDAN	April 28, 2016
S.SUGUMAR Vs. STATE	September 19, 2016
S.SUGUNA Vs. THE BRANCH MANAGER,SYNDICATE BANK	June 9, 2016
S.SUMATHI Vs. THE TAHSILDAR,MANALMELKUDI TALUK	June 13, 2016
S.SYED KAMARUDHEEN Vs. SECRETARY TO THE GOVERNMENT	April 29, 2016
S.THAMBI Vs. CORPORATION OF CHENNAI	April 26, 2016
S.THIRUMALAI Vs. S.GOVINDARAJAN	November 7, 2016
S.UGAVANI Vs. S.KARTHIKEYAN	August 5, 2016
S.V. MATHA PRASAD Vs. S.V.R. SAROJA AND ORS.	March 4, 2016
S.V.R.SAROJA Vs. S.V.MATHA PRASAD	June 16, 2016
S.VEERAMANI Vs. STATE	June 14, 2016
S.VELAN Vs. STATE	June 16, 2016
S.VIJAYAKUMAR Vs. THE CHIEF ELECTORAL OFFICER	September 28, 2016
SABARI EXIM PVT , LTD Vs. SIMS METAL MANAGEMENT LIMITED	August 18, 2016
SAGAR CONSTRUCTIONS, Vs. S.B. SIVAKAMIAMMAL	November 2, 2016
SAGAYA AROCKIYA RAJ Vs. GANESH KUMAR	September 7, 2016
SAGAYARAJ Vs. STATE	August 22, 2016
SAGUNTHALA Vs. THE INSPECTOR OF POLICE	June 10, 2016
SAHELI EXPORTS PVT. LTD. Vs. GAIL (INDIA) LIMITED	February 23, 2016
SAINT GOBAIN GLASS INDIA LTD Vs. PRINCIPAL SECRETARY/COMMISSIONER OF COMMERCIAL TAXES; DEPUTY COMMISSIONER (CT) LTU IV	June 29, 2016
SAIRABANU MOHAMMED RAFI Vs. STATE OF TAMIL NADU AND ORS.	January 6, 2016
SAISIVA Vs. THE DISTRICT COLLECTOR, THENI AND ORS.	January 6, 2016
SAISIVA AND ORS. Vs. DISTRICT COLLECTOR, THENI DISTRICT AND ORS.	January 5, 2016
SAJOJINI AMMAL EDUCATIONAL TRUST Vs. UNION OF INDIA AND ORS.	January 8, 2016
SAKKANAN @ THUNDU SAKKANAN Vs. STATE THROUGH INSPECTOR OF POLICE	September 23, 2016
SAKTHI @ SAKTHIVEL Vs. STATE	April 12, 2016
SAKTHI HOTELS (RESTAURANT) Vs. COMMERCIAL TAX OFFICER (CT)	June 8, 2016
SAKTHI MURUGAN POLYMERS Vs. THE REGISTRAR, DEBTS RECOVERY TRIBUNAL AND ORS.	February 5, 2016
SAKTHI RECREATION CENTER Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWAGE BOARD	July 6, 2016
SAKTHIVEL Vs. SUBRAMANIYAN	December 15, 2016
SALIA BEEVI Vs. ANNADURAI	April 28, 2016
SALIM Vs. THE JOINT COMMISSIONER, ARULMIGHU SARANGAPANI SWAMI THIRUKOVIL, KUMBAKONAM AND ORS.	January 5, 2016
SAM Vs. STATE, REP. BY THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, COIMBATORE, CR.NO.7 OF 2008	June 23, 2016
SAM B. JIJINA Vs. TAMIL NADU STATE, REP. BY INSPECTOR OF FACTORIES	September 29, 2016
SAMALPATTI POWER COMPANY PRIVATE LIMITED Vs. STATE	March 10, 2016
SAMPATH AND ORS. Vs. STATE	March 21, 2016
SAMSON MARITIME LIMITED Vs. HARDY EXPLORATION & PRODUCTION (INDIA) INC.	March 23, 2016
SAMUEL JEBAKANI Vs. THE SUPERINTENDENT OF POLICE	August 17, 2016
SANGAIAH Vs. KRISHNAMMAL	June 6, 2016
SANGEETHA Vs. JITENDRA BHANDARI	April 6, 2016
SANKARANARAYANAN Vs. REGIONAL PASSPORT OFFICER, GOVERNMENT OF INDIA, MINISTRY OF EXTERNAL AFFAIRS, REGIONAL PASSPORT OFFICE, BHARATHI ULA VEETHI, RACE COURSE ROAD, MADURAI; SUPERINTENDENT OF POLICE, MADURAI DISTRICT, MADURAI	July 12, 2016
SANRA SOFTWARE LTD. Vs. THE DY. CIT, COMPANY CIRCLE VI(I)	February 2, 2016
SANTHAPPAN Vs. THE INSPECTOR OF POLICE	January 8, 2016
SANTHI Vs. SENTHILKUMAR	June 6, 2016
SANTHI Vs. THE SECRETARY TO THE GOVERNMENT	April 26, 2016
SANTHI M. VANNAN Vs. STATE AND ORS.	January 28, 2016
SANTHOSH DEVI KOTHARI Vs. COMMISSIONER OF INCOME TAX II	August 3, 2016
SAPPIDA VAANGA RESTAURANT SERVICES (P) LTD. Vs. CHENNAI PETROLEUM CORPORATION LTD.	August 10, 2016
SARANYA Vs. STATE	June 2, 2016
SARANYA Vs. NALLASIVAM AND OTHERS	January 11, 2016
SARANYA Vs. STATE BY INSPERCTOR OF POLICE, ALL WOMEN POLICE STATION, PERAMBALUR AND DISTRICT.	November 11, 2016
SARASAMMA AND ORS. Vs. G. PANDURANGAN AND ORS.	March 4, 2016
SARASU Vs. RAVI	July 28, 2016
SARASU Vs. B. VARADHARAJ	April 29, 2016
SARASWATHI Vs. M. MARUTHACHALAM	October 25, 2016
SARAVANA STORES Vs. COMMERCIAL TAX OFFICER(CT)	March 17, 2016
SARAVANABAVA; JAYA @ REVATHI Vs. STATE	March 15, 2016
SARAVANAN Vs. THE SECRETARY TO THE GOVERNMENT	August 17, 2016
SAROJINI Vs. VEERALAKSHMI AND ORS.	April 13, 2016
SARPUTEEN Vs. STATE	June 14, 2016
SASIKALA SUBRAMANI Vs. S VELMURUGAN	April 28, 2016
SATBIR SINGH BAKSHI Vs. SAROJA	October 17, 2016
SATHEESH AND ORS. Vs. THE INSPECTOR OF POLICE, ARUPPPUKOTTAI TOWN POLICE STATION	January 11, 2016
SATHISH KUMAR Vs. STATE OF TAMIL NADU	January 27, 2016
SATHISH KUMAR Vs. THE COMMISSIONER OF CORPORATION	August 9, 2016
SATHISH KUMAR Vs. STATE	October 24, 2016
SATHYA Vs. STATE	April 20, 2016
SATHYAMOORTHY AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.	April 15, 2016
SATHYAVANI Vs. STATE OF TAMILNADU; COMMISSIONER OF POLICE	September 22, 2016
SATHYAVATHI AND ORS. Vs. C. ANANTHARAMAN AND ORS.	March 8, 2016
SATTA PANCHAYAT IYAKKAM Vs. THE CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA	May 18, 2016
SAVANI CARRYING PVT LTD Vs. STATE	March 11, 2016
SAVITHIRI Vs. THE ASSISTANT ENGINEER, OPERATION AND MAINTENANCE, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION	July 1, 2016
SAVITHIRI MEDICALS REP.BY ITS PROP.DR.A.SURESH 25 Vs. THE STATE OF TAMIL NADU REP.BY ITS SECRETARY TO GOVERNMENT DEPARTMENT OF COMMERCIAL TAXES & REGISTRATION FORT ST.GEORGE, CHENNAI	December 5, 2016
SAVITHRI Vs. KALYANI	November 21, 2016
SCHWING STETTER (INDIA) PVT. LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM	April 5, 2016
SCM GLOBALS PRIVATE LIMITED; SCM GARMENTS PRIVATE LIMITED Vs. STATE	July 5, 2016
SD PACKERS Vs. ASSISTANT COMMISSIONER (CT)	November 15, 2016
SDS RAMCIDES CROP SCIENCE PRIVATE LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CHENNAI II COMMISSIONERATE	March 15, 2016
SEAHUJAHUNA Vs. THE BRANCH MANAGER,UCO BANK	August 1, 2016
SECRETARY TO GOVERNMENT AND OTHERS Vs. P USHA RANI	January 25, 2016
SECRETARY TO GOVERNMENT AND OTHERS Vs. N RAJASEKARAN NAIR	February 26, 2016
SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT; COMMISSIONER OF TREASURIES AND ACCOUNTS Vs. R LAKSHMANAN	February 29, 2016
SECRETARY, CO-OPERATION Vs. R. GHUNASEKARAN	November 10, 2016
SECRETARY, RAJIV GANDHI COLLEGE OF ARTS AND SCIENCE Vs. SECRETARY, STATE OF TAMIL NADU; DIRECTOR OF COLLEGIATE EDUCATION; JOINT DIRECTOR OF COLLEGIATE EDUCATION; REGISTRAR, UNIVERSITY OF MADRAS	July 20, 2016
SECRETARY/SPECIAL OFFICER, ATTUR TALUK, CO-OPERATIVE HOUSING SOCIETY LTD , SALEM Vs. R MANIYAMMAL AND OTHER	April 4, 2016
SEKAR Vs. GANESAN	October 18, 2016
SEKAR; ANBU Vs. STATE AND ORS	March 30, 2016
SELECTION COMMITTEE AND OTHERS Vs. P RAMYA AND OTHERS	February 23, 2016
SELLA SYNERGY INDIA PVT LTD Vs. INCOME TAX OFFICER, COMPANY CIRCLE VI (2); ADDITIONAL COMMISSIONER OF INCOME TAX	August 1, 2016
SELVA KUMAR Vs. ATHEESWARI	June 28, 2016
SELVAM Vs. STATE	April 15, 2016
SELVAM Vs. THE INSPECTOR OF POLICE, THIRUVERKADU POLICE STATION	March 18, 2016
SELVAM Vs. STATE BY THE INSPECTOR OF POLICE, MARANDAHALLI POLICE STATION, DHARMAPURI	June 28, 2016
SELVAM Vs. VEERASAMY	August 3, 2016
SELVAM Vs. STATE	March 2, 2016
SELVAM @ NENJAN Vs. STATE	February 17, 2016
SELVAMANI Vs. K.GOMATHI	September 1, 2016
SELVARAJ Vs. STATE	April 15, 2016
SELVARAJ Vs. NAGARAJAN	April 29, 2016
SELVARAJ Vs. THE STATE	March 18, 2016
SELVARAJ Vs. THE STATE	November 10, 2016
SELVARAJ Vs. SUKUMARAN NAIR	March 10, 2016
SELVARAJ S/O. SANKARAN Vs. STATE	June 27, 2016
SELVARAJAN Vs. RENGASUBATHRA	July 11, 2016
SELVI Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.	February 16, 2016
SELVI; MANJU; INDU; K K KRISHNAN Vs. DENNIS	June 24, 2016
SEMBATTAI @ SARAVANAN; MAKESH @ MAKESWARAN Vs. STATE	June 9, 2016
SENBA @ SENBAGA SRIKUMAR Vs. STATE	July 29, 2016
SENIOR MEDICAL OFFICER Vs. S SANTHA	August 22, 2016
SENTHAMARAIKANNAN Vs. JAYA	June 2, 2016
SENTHIL @ GUNDU SENTHIL @ SENTHILKUMAR Vs. STATE	September 27, 2016
SENTHIL KUMAR Vs. K.K. SATHISHKUMAR	February 9, 2016
SENTHIL KUMAR Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR AND ORS.	April 5, 2016
SENTHIL KUMAR @ ANJUGAM NAGAR SENTHIL; SEKAR; SUDHAKAR Vs. STATE	April 1, 2016
SENTHILKUMAR ALIAS PALKARA SENTHIL Vs. STATE OF TAMIL NADU AND ANOTHER	March 2, 2016
SERVO PACKAGING LTD. Vs. THE CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	July 15, 2016
SESA STERLITE LTD. Vs. UNION OF INDIA	February 18, 2016
SESHASAYEE PAPER & BOARDS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE II (1)	January 18, 2016
SETHURAMAN @ RAMANATHAN Vs. STATE	November 21, 2016
SEVUGAN Vs. CHINNATHAMBI	October 25, 2016
SHA KANTILAL JAYANTILAL Vs. THE STATE OF TAMILNADU	April 12, 2016
SHADIROM Vs. SHANMUGAM TRADERS PVT LTD	July 25, 2016
SHAHEES Vs. STATE REP. BY THE INSPECTOR OF POLICE, W25, ALL WOMEN POLICE STATION, T. NAGAR, CHENNAI 600017 (CRIME NO.2 OF 2013)	June 30, 2016
SHAHINSHA KHAJA MAINUDEEN Vs. DIRECTOR OF ELEMENTARY EDUCATION; DISTRICT ELEMENTARY EDUCATION OFFICER; ASSISTANT ELEMENTARY EDUCATION OFFICER	April 6, 2016
SHAHUL HAMEED Vs. S.SANKAR GANESH	November 25, 2016
SHAILA SAMUEL Vs. PRAVEEN BANU	July 19, 2016
SHAMSHED BEGUM Vs. SADIQ BASHA, MANSUR AHMED, DILSHAD BEGUM, SABIRUNNISSA BI, BOOPATHI, PUSHPARAJ	December 22, 2016
SHANA AUTO LASER PVT LTD REP BY ITS MANAGING DIRECTOR A NAMBHI Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL-III; AUTHORISED OFFICER INDIAN OVERSEAS BANK LTD	September 12, 2016
SHANKAR Vs. BHOOPALAN AND OTHERS	November 14, 2016
SHANMUGAVEL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	September 23, 2016
SHANMUGAVEL Vs. DIRECTOR OF TOWN PANCHAYAT AND OTHERS	February 25, 2016
SHANMUGAVEL NADAR (DIED) AND ANOTHER Vs. KALAYANA DEVADASAN AND OTHERS	November 8, 2016
SHANTHI Vs. STATE REP BY INSPECTOR OF POLICE, WEST POLICE STATION, VILLUPPURAM (CR. NO. 356 OF 2013)	July 12, 2016
SHANTHI Vs. SREE KARBAGA LAKSHMI FABRIC	June 7, 2016
SHANTHI KRISHNAN, VICE PRESIDENT, KALAKSHETRA COLONY WELFARE ASSOCIATION (REGN. NO. 8 Vs. UNION OF INDIA, REP. BY ITS SECRETARY TO GOVERNMENT, MINISTRY OF ENVIRONMENT AND FORESTS, NEW DELHI AND OTHERS	December 8, 2016
SHARANALAYAM Vs. EXECUTIVE OFFICER, TOWN PANCHAYAT OFFICE, KINATHUKADAVU TALUK	December 23, 2016
SHEER GOLD PRIVATE LIMITED AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (AIR) AND ORS.	February 26, 2016
SHEIK MADHANI LAFIR Vs. SENIOR INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE	April 25, 2016
SHEIKMEERAN Vs. STATE	December 21, 2016
SHERIFF TRAVEL AND CARGO SERVICE PVT LTD Vs. ABDUL MAJID; T ABDUL HAMID	July 14, 2016
SHETH IMPEX VIVO SOLUTIONS P. LTD. Vs. COMMR. OF CUS. (IMPORTS), CHENNAI	December 2, 2016
SHIHABUDEEN MANNAMBATH Vs. PRINCIPAL COMMR. OF CUS. (I), CHENNAI	September 12, 2016
SHIK MASTANI BI Vs. PRINCIPAL COMMR. OF CUS., CHENNAI-I	September 30, 2016
SHIVAKUMAR Vs. STATE BY THE INSPECTOR OF POLLICE	August 2, 2016
SHIVARAJ; SAKTHIVEL; PERIYASAMY; RAMAKRISHNAN Vs. STATE	August 10, 2016
SHREE KARTHIK PAPERS LIMITED Vs. THE ASSISTANT COMMISSIONER	March 17, 2016
SHRI ADHISANKARAR INDUSTRIAL TRAINING CENTRE AND ORS. Vs. THE DIRECTORATE GENERAL, EMPLOYMENT & TRAINING, MINISTRY OF LABOUR AND EMPLOYMENT TRAINING AND ORS.	April 20, 2016
SHRI OMPRAKASH TRILOKI CHANDWANI Vs. STATE OF TAMIL NADU	April 27, 2016
SHRI YAMUNA PRASAD SINGH Vs. THE STATE REP. BY ADDL. SUPERINTENDENT OF POLICE, SPE, CBI, ACB, CHENNAI (FIR NO.RC MAI 2014 A 0022)	December 9, 2016
SHRI. GERARD PERIRA Vs. THE INCOME-TAX OFFICER, RANGE XV(1), CHENNAI	August 30, 2016
SHRIRAM EPC LIMITED CHENNAI Vs. SOMA ENTERPRISES LIMITED PUNE 411038	November 16, 2016
SHYAM SINGH Vs. STATE	April 21, 2016
SHYNA @ SHYNI @ SHOBA @ RAJEE (H.C.P. NO. 2268 OF 2015) Vs. THE SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS, [DEPARTMENT OF INTERNAL SECURITY] NORTH BLOCK, NEW DELHI 110 001	September 21, 2016
SIDDAMMAL Vs. A/M SELLIANDIAMMAL THIRUKOIL, REP. BY ITS EXECUTIVE OFFICER, BHAVANI, ERODE DISTRICT	October 20, 2016
SIKKANAN Vs. GANESH MURALI	June 7, 2016
SILAMBARASI Vs. STATE	July 15, 2016
SILOR MANI Vs. STATE AND ORS	March 30, 2016
SILUVAI RAJAN @ M.S.RAJAN Vs. GLORY STELLA BAI	May 26, 2016
SILUVAIMANI Vs. R NAGARAJ	April 26, 2016
SIMRAN WIND PROJECT PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	July 15, 2016
SINGARAVELAR OLYMPIC MUTHAL BROADWAY CORNER VARAI SALAIYORA SIRU KADAI Vs. KR RAMASWAMY @TRAFFIC RAMASWAMY	March 4, 2016
SIRAJ NISHA BEEVI Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM	June 7, 2016
SIVA Vs. STATE REP BY THE INSPECTOR OF POLICE, KRISHNAGIRI TALUK P.S., KRISHNAGIRI DISTRICT CRIME NO. 210 OF 2013	December 8, 2016
SIVA @ SIVARAMAN Vs. SHANTHI	December 2, 2016
SIVAJI Vs. STATE	July 13, 2016
SIVAKAMI Vs. STATE	February 18, 2016
SIVAKAMI AND ORS. Vs. STATE	January 8, 2016
SIVAKUMAR Vs. THE STATE	March 24, 2016
SIVAKUMAR Vs. STATE	July 21, 2016
SIVAKUMAR Vs. THE MEMBER, THE STATE HUMAN RIGHT COMMISSION	August 1, 2016
SIVAKUMAR Vs. SHANMUGHA KUMAR	June 13, 2016
SIVAKUMAR @ SUKUMAR Vs. STATE	March 21, 2016
SIVALOGAM STEELS PVT LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL; COMMISSIONER OF CENTRAL EXCISE (APPEALS)	June 3, 2016
SIVAN @ SIVA Vs. STATE	August 5, 2016
SIVANANDAM Vs. STATE OF TAMIL NADU	June 21, 2016
SIVASANKARAN Vs. INSPECTOR OF POLICE	February 23, 2016
SIVASUBIRAMANIYAMPILLAI Vs. JOTHIMANI	September 22, 2016
SMT. R. MOOKKAMMAL Vs. M. PANDIARAJAN	December 8, 2016
SNEHA MANIMURUGAN Vs. SECRETARY, MEDICAL COUNCIL OF INDIA AND OTHERS	February 18, 2016
SNEHAVALLI Vs. KOOTHAPERUMAL	April 12, 2016
SOCOMEC INNOVATIVE POWER SOLUTIONS (P) LTD. Vs. C.C. (APPEALS), CHENNAI	June 6, 2016
SOMASEKHARAN NAIR Vs. DISTRICT COLLECTOR	September 9, 2016
SONIA EXPORTS Vs. ITC LIMITED	July 5, 2016
SOOSAIMARIYAYEE Vs. JOHNSON	February 17, 2016
SORIMUTHU Vs. K.S. MOHAMED RIBAI	October 4, 2016
SOUDAL, JOINT STOCK COMPANY Vs. REGISTRAR, TRADE MARKS REGISTRY, GOVERNMENT OF INDIA	June 24, 2016
SOUMOBROTO GANGULY Vs. THE DEPUTY REGISTRAR OF COMPANIES, TAMIL NADU	August 3, 2016
SOUNDAR @ SOUNDARRAJAN Vs. THE STATE REPRESENTED BY THE INSPECTOR OF POLICE	March 31, 2016
SOUTH INDIA SURGICAL COMPANY LIMITED Vs. THE ASSISTANT COMMISSIONER (CT)	August 10, 2016
SOUTH INDIAN FILM CHAMBER OF COMMERCE; T RAMASATYANARAYANA Vs. SUNDAR V SRINIVASAN; ELECTION OFFICER, SOUTH INDIAN FILM CHAMBER; SOUTH INDIAN FILM CHAMBER OF COMMERCE	September 9, 2016
SOUTH INDIAN MUSIC COMPANIES ASSOCIATION Vs. UNION OF INDIA	March 30, 2016
SOUTHERN INVESTMENTS PRIVATE LTD Vs. COMMISSIONER OF SERVICE TAX; ASSISTANT COMMISSIONER OF SERVICE TAX	September 7, 2016
SOUTHERN PRESSURE CASTINGS Vs. ASSTT. COMMR. OF CUS. (EPCG), CHENNAI-I	December 2, 2016
SOUTHERN REGION BULK LPG TRANSPORT OWNERS ASSOCIATION Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.	February 29, 2016
SOUTHERNCHROMATICS PRIVATE LIMITED Vs. CHENNAI PEN PRODUCTS PRIVATE LIMITED	August 5, 2016
SOWPARNIKA SHIPPING SERVICES Vs. COMMR. OF CUSTOMS, CHENNAI-VIII	December 15, 2016
SPECIAL TAHSILDAR Vs. RAMAMIRTHAMMAL	August 3, 2016
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE, RANGASAMUDRAM VILLAGE AND CUSBA, SATHIYAMANGALAM TALUK Vs. CHENNANJAMMAL; CHENNANCHAMMA; MARIAPPA; PASUVANNA; NAGARATHINAM; VEERAPATHIRASAMY; RAJANNA; M KEMPANNA; UMA; S KARUPPANNAN; S BALAMURUGAN	July 22, 2016
SPECIAL TAHSILDAR(LA) Vs. A JUDE THADDEUES	September 1, 2016
SPECIAL TAHSILDAR, ADI DRAVIDA WELFARE, THIRUPATTUR Vs. DAYALAN, S/O D JANAKIRAMAN	March 28, 2016
SPECIAL TAHSILDAR, LAND ACQUISITION, NORTH MADRAS THERMAL POWER PROJECT (NOW AT TAHSILDAR PONNERI) Vs. S M RAMACHANDRAN; SUPERINTENDING ENGINEER, TNEB	June 28, 2016
SREE KRISHNA EDUCATION TRUST Vs. THE SECRETARY TO GOVERNMENT OF TAMILNADU	August 5, 2016
SREE MARUTHI MARINE INDUSTRIES LTD. Vs. M/S. ORIENTAL INSURANCE CO., LTD.	August 9, 2016
SREE VENKATESWARA ENGINEERING CORPORATION REGISTERED PARTNERSHIP FIRM Vs. ICICI BANK LTD., REP. BY ITS CHAIRMAN LAND MARK RACE COURSE CIRCLE VADADORA	September 20, 2016
SRF LTD Vs. CUSTOMS, EXCISE & SERVICE TAX; COMMISSIONER OF CENTRAL EXCISE	August 30, 2016
SRI ADINATH TRADERS Vs. THE UNION OF INDIA AND ORS.	February 5, 2016
SRI AMMAN CHEMICALS Vs. THE CHIEF CONTROLLER OF EXPLOSIVES PETROLEUM & EXPLOSIVES SAFETY ORGANISATION	August 11, 2016
SRI BRAHADAMBAL AGENCY AND ORS. Vs. S. RAMASAMY CHETTIAR AND ORS.	February 4, 2016
SRI GAYATHRI ENTERPRISES Vs. THE ASSISTANT COMMISSIONER (CT) SURAMANGALAM CIRCLE	August 8, 2016
SRI KANCHI KAMAKOTI PEETATHIPATHI JAYENDRA SARASWATHY SANKARA MATRICULATION SCHOOL Vs. THE STATE OF TAMIL NADU AND ORS.	March 7, 2016
SRI KANCHI STEEL PRIVATE LIMITED. Vs. THE COMMERCIAL TAX OFFICER	March 21, 2016
SRI RAJESWARI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, CHENNAI	November 4, 2016
SRI SUN CITY DEVELOPERS Vs. THE CHIEF COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT AND ORS.	February 2, 2016
SRI VENKATESWARA SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD.	September 29, 2016
SRI VISALAM CHIT FUND LTD. Vs. V.SUDALI	November 3, 2016
SRIDHAR AND OTHERS Vs. ARUNKUMAR	February 26, 2016
SRIJITH C. Vs. THE CUSTOMS, EXCISE AND SERVICE TAX, SOUTH ZONAL BENCH AND ORS.	January 7, 2016
SRINIVASAN Vs. MURALI; STATE	July 18, 2016
SRINIVASAN Vs. STATE	April 5, 2016
SRINIVASAN AND ORS. Vs. STATE	March 3, 2016
SRIRAM EDUCATIONAL TRUST Vs. INSPECTOR GENERAL OF REGISTRATION/ CHIEF REVENUE CONTROLLING AUTHORITY; SPECIAL DEPUTY COLLECTOR (STAMPS) SINGARAVELAR MAALIGAI RAJAJI SALAI; SUB REGISTRAR PURASAILWALKAM REGISTRATION OFFICE	June 30, 2016
SRISHTI COMMUNICATIONS Vs. GENERAL MANAGER	October 7, 2016
STALIN AND ORS. Vs. STATE	March 10, 2016
STANDARD SHOE SOLE & MOULD (I) LTD. Vs. C., C. E. & S.T. SETT. COMM., CHENNAI-1	November 2, 2016
STATE Vs. T.S. MANI	January 4, 2016
STATE Vs. C.RAJAVEL	July 20, 2016
STATE Vs. GOVINDARAJ	April 22, 2016
STATE Vs. SAMINATHAN	October 18, 2016
STATE Vs. MANOHARAN	June 7, 2016
STATE Vs. MOTTAIYANDI CHETTIAR (DIED)	November 24, 2016
STATE Vs. MURUGESA ASARI	February 24, 2016
STATE Vs. J.DORAISWAMY	July 14, 2016
STATE Vs. V.KARNAN	August 23, 2016
STATE AND ORS. Vs. RASU AND ORS.	April 4, 2016
STATE AND ORS. Vs. MUTHUNARAYANAN AND ORS.	February 5, 2016
STATE AND ORS. Vs. K. PANDI	January 7, 2016
STATE BANK OF INDIA Vs. CHAIRPERSON; PRESIDING OFFICER; V A PALANIKUMAR; M F RAHAMATH MUSHINA; CCS INFOTECH LTD	April 27, 2016
STATE BANK OF INDIA Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LIMITED & ORS	January 18, 2016
STATE BANK OF INDIA REP. BY ITS REGIONAL MANAGER RBO Vs. S. VISWANATHAN	August 17, 2016
STATE BANK OF MYSORE Vs. B.R.PANDURANGAN	July 27, 2016
STATE OF TAMIL NADU Vs. H M PANDEY AND OTHERS	January 12, 2016
STATE OF TAMIL NADU Vs. TVL GOLDEN HOMES PVT LTD	September 14, 2016
STATE OF TAMIL NADU Vs. T GOPAL	September 27, 2016
STATE OF TAMIL NADU Vs. M/S.SRI RENGA APPARELS (INDIA) PVT. LTD.	July 13, 2016
STATE OF TAMIL NADU REP. BY THE DISTRICT COLLECTOR, THIRUVANNAMALAI DISTRICT, THIRUVANNAMALAI Vs. IVAR UDAYAR	September 19, 2016
STATE OF TAMIL NADU; INSPECTOR GENERAL OF REGISTRATION Vs. T DHANRAJU	June 21, 2016
STATE OF TAMIL NADU; SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION DEPARTMENT Vs. SELVI KAVITHA RAMU	June 20, 2016
STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE, CB CID, ORGANIZED CRIME UNIT Vs. RADHAKRISHNAN	August 18, 2016
STATE, REP. BY, INSPECTOR OF POLICE, CBCID, PERAMBALUR DISTRICT Vs. DHANAM @ DHANAMANI	December 1, 2016
STERLITE INDUSTRIES (INDIA) LTD ; SESA STERLITE LIMITED Vs. CENTRAL BOARD OF EXCISE & CUSTOMS; CHIEF COMMISSIONER OF CUSTOMS & CENTRAL EXCISE; COMMISSIONER OF CENTRAL EXCISE; ASSISTANT COMMISSIONER OF CENTRAL EXCISE; SUPERINTENDENT OF CENTRAL EXCISE; COMMISSIONER OF CUSTOMS UNION OF INDIA; ADDITIONAL DIRECTOR GENE	August 1, 2016
STUDIO 11BY T C SHARATH Vs. COMMISSIONER, CORPORATION OF CHENNAI	June 8, 2016
SUB CONTINENTAL EQUITIES LIMITED Vs. R.V.D. RAMAIAH AND ORS.	April 22, 2016
SUBANANDARAJ Vs. MANI	May 11, 2016
SUBATHARA Vs. STATE AND ORS.	January 7, 2016
SUBBAIAH Vs. STATE REPRESENTED BY THE SUPERINTENDENT OF POLICE	September 19, 2016
SUBBAIYAN Vs. UDAIYAPPAN	April 15, 2016
SUBBAMMAL Vs. SARADAMMAL	April 24, 2016
SUBBAN @ THEERTHAGIRI Vs. STATE AND ORS	July 28, 2016
SUBBARAJ Vs. S. RAJENDRAN	December 23, 2016
SUBBULAKSHMI Vs. MUTHAMMAL	September 15, 2016
SUBRAMANIAM Vs. THE STATE, REP.BY THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, GOBICHETTIPALAYAM, CRIME NO.4 OF 2015, ERODE DISTRICT	August 4, 2016
SUBRAMANIAN Vs. STATE	June 9, 2016
SUBRAMANIAN Vs. K.MOHAN	December 19, 2016
SUBRAMANIAN SERVAI Vs. ARUMUGAM	December 15, 2016
SUBRAMANIYAN Vs. E. KARUPPIAH AND ORS.	January 25, 2016
SUDANTHIRADEVI Vs. JAHIR HUSSAIN	December 15, 2016
SUDHA Vs. STATE OF TAMIL NADU AND OTHERS	January 29, 2016
SUDHA CONSTRUCTIONS Vs. I.T.I LIMITED	March 18, 2016
SUDHA K. VELAPPAN Vs. THE DISTRICT COLLECTOR	April 28, 2016
SUDHAKAR Vs. STATE REP. BY THE INSPECTOR OF POLICE, MEENAMBAKKAM AIRPORT POLICE STATION, CHENNAI. [CRIME NO. 105 OF 2003]	September 20, 2016
SUDHAKAR Vs. STATE	March 29, 2016
SUDHAKAR Vs. STATE	April 22, 2016
SUDHEER JACAB Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK; INDIAN OVERSEAS BANK; T SURESH JACAB	March 18, 2016
SUDHIR KHANNA Vs. STATE	April 7, 2016
SUGANIYA Vs. THE SUPERINTENDENT OF CENTRAL	January 27, 2016
SUGESAN TRANSPORT PVT LTD Vs. THE ASSISTANT COMMISSIONER OF POLICE	September 27, 2016
SUGUNA Vs. SUBRAMANI	April 22, 2016
SUJANA METAL PRODUCTS LIMITED Vs. CUSTOMS, EXCISE & SERVICE TAX	February 19, 2016
SUJANA UNIVERSAL INDUSTRIES LTD. Vs. UCO BANK	July 13, 2016
SUJIES BENEFITS FUND LTD. Vs. H.SULTAN	January 8, 2016
SUKUMAR Vs. STATE	July 29, 2016
SUKUMARAN Vs. MADHAVA SHASTRI AND ORS.	March 31, 2016
SUMAIYA Vs. STATE	June 8, 2016
SUMATHI Vs. GOVERNMENT OF TAMIL NADU; SUPERINTENDENT, CENTRAL PRISON, TRICHY; INSPECTOR OF POLICE	June 17, 2016
SUN EXPORTS Vs. COMMISSIONER OF CUSTOMS (AIRPORT), CHENNAI	December 15, 2016
SUN PHARMACEUTICALS INDUSTRIES LIMITED Vs. CADILA HEALTHCARE LTD.	June 3, 2016
SUN TV NETWORK LTD Vs. G K FILM CORPORATION; VIKRAM KRISHNA; BALAJI VIDEO MUSIC WORLD; RAMANAIDU COLOUR LABORATORIES	August 9, 2016
SUNDAR Vs. STATE	June 7, 2016
SUNDAR IYER Vs. STATE	November 8, 2016
SUNDARA BAI Vs. THE SECRETARY TO GOVERNMENT, FOOD & CONSUMER PROTECTION DEPARTMENT AND ORS.	January 11, 2016
SUNDARAJAN Vs. DR.K.CHANDRASEKARAN	September 12, 2016
SUNDARAM Vs. STATE REP BY INSPECTOR OF POLICE	September 23, 2016
SUNDARAM Vs. CHRISTALIP SUSEELA BAI	April 12, 2016
SUNDARAM AND ORS. Vs. R. BALASUBRAMANIAN	February 9, 2016
SUNDARAM AND ORS. Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION AND ORS.	February 9, 2016
SUNDARAM FINANCE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE II, CHENNAI	March 28, 2016
SUNDARAM SPINNING MILLS PRIVATE LTD Vs. ASSISTANT COMMISSIONER (CT); JOINT COMMISSIONER COMMERCIAL TAX OFFICE	June 14, 2016
SUNDARI Vs. THE SECRETARY TO GOVERNMENT	December 8, 2016
SUNDARRAJAN Vs. COMMISSIONER OF POLICE, CHENNAI CITY; INSPECTOR OF POLICE	August 26, 2016
SUNRISE CHENNAI DISTRIBUTORS PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER, T. NAGAR ASSESSMENT CIRCLE	February 15, 2016
SUPERINTENDENT OF CUSTOMS Vs. L.ABUTHAHIR	August 23, 2016
SUPERINTENDENT OF POLICE Vs. VILLUPURAM SALAI ORA VIYABARIGAL POTHU	July 29, 2016
SUPERINTENDING ENGINEER, W R O /P W D ; EXECUTIVE ENGINEER; REGIONAL CHIEF ENGINEER; EXECUTIVE ENGINEER, KORAMPALLAM ARU BASIN DIVISION Vs. K A THOMAS; P VELU; S SANKARANARAYANAN	September 1, 2016
SUPREME COT-SPIN MILLS (INDIA) PVT.LTD. Vs. THE CHAIRMAN,	May 5, 2016
SURANA & SURANA Vs. KAMAL BABBAR	January 19, 2016
SURESH Vs. STATE	April 27, 2016
SURESH Vs. THE STATE	March 14, 2016
SURESH @ RASAPPAN @ SELVAN Vs. STATE AND ORS	June 17, 2016
SURESH AND ORS. Vs. STATE	March 15, 2016
SURESH BABU Vs. STATE AND ORS.	March 4, 2016
SURESH KUMAR Vs. STATE	June 8, 2016
SURESH KUMAR @ APPU Vs. STATE REP. BY THE INSPECTOR OF POLICE, TOWN POLICE STATION, KARAIKAL, PUDUCHERRY. (CRIME NO.275 OF 2012)	June 28, 2016
SURESH; THAKKALI @ JEGANATHAN; LAKSHMANAN; TAYLOR @ MOHANRAJ; MAHESH; PAPPATHI @ MARIYAMMAL; SATHIYAKALA @ KALA; VANI @ KALAIVANI; INDU @ MANIKANDAN Vs. STATE	March 15, 2016
SURESHKUMAR Vs. STATE	June 21, 2016
SURIYA Vs. STATE OF TAMIL NADU	January 11, 2016
SURIYA SHANKAR AND OTHERS Vs. STATE	February 18, 2016
SURYA Vs. STATE OF TAMIL NADU	May 17, 2016
SURYA KALA Vs. BHAVANI RAMACHANDRAN	August 23, 2016
SURYA TRANSPORTS Vs. CHIEF MANAGER-IN-CHARGE DEPARTMENT OF BANKING REGULATION RESERVE BANK OF INDIA; AUTHORIZED OFFICER, LAKSHMI VILAS BANK LIMITED	March 1, 2016
SUSHANTH PRASAD Vs. THE PRINCIPAL SECRETARY TO THE GOVERNMENT, COMMERCIAL TAX AND REGISTRATION DEPARTMENT AND ORS.	April 1, 2016
SUSI GANESAN Vs. V.ELANGO	September 30, 2016
SUSILA Vs. STATE	April 21, 2016
SUTHAKARAN Vs. STATE	February 25, 2016
SUTHERLAND GLOBAL SERVICES PVT LTD Vs. UNION OF INDIA; JOINT COMMISSIONER OF INCOME TAX; DEPUTY COMMISSIONER OF INCOME-TAX; CENTRAL BOARD OF DIRECT TAXES	March 31, 2016
SWARNA CONSTRUCTIONS Vs. P L SUBRAMANIAN	August 11, 2016
SWATHY SMART CARDS HI-TECH PRIVATE LIMITED Vs. VERIZON INDIA PRIVATE LIMITED; OFFICIAL LIQUIDATOR	March 7, 2016
SWITZER INSTRUMENT AND CONTROLS PRIVATE LIMITED Vs. SWITZER INSTRUMENT LIMITED	August 18, 2016
SYED ABDUL GANI Vs. SAJJIDA BEGUM	October 19, 2016
SYED ALTHAF ALI Vs. ASSISTANT COMMISSIONER OF CUSTOMS	September 14, 2016
T DHANALAKSHI Vs. S KUMARESAN	April 20, 2016
T K BABU Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS	January 29, 2016
T LAKSHMIPRIYA; S RAVICHANDRAN; S M DASS; K B S MANI Vs. NIL	September 16, 2016
T MATHIVANAN Vs. CHIEF EDUCATIONAL OFFICER	April 29, 2016
T N NATESAN Vs. K APPAVOO	January 18, 2016
T PARASAKTHI Vs. DISTRICT REGISTRAR, PALANI, DINDIGUL DISTRICT AND OTHERS	April 5, 2016
T PONNUSAMY Vs. THE INSPECTOR OF POLICE	April 4, 2016
T PRAKASHAM Vs. DISTRICT COLLECTOR/ARBITRATOR, ERODE DISTRICT, ERODE; COMPETENT AUTHORITY	February 11, 2016
T SURESH Vs. J JAYALALITHA; K PADMARAJAN; K R RAMASAMY; P KUMARASAMY; E RAMADASS; M AHAMED SHAJAHAN; A VENKATESH; P MARIMUTHU; P PRAKASH; A NOOR MOHAMED; NAGOOR MEERAN PEER MOHAMED; R JAYAKUMAR; M VASANTHAKUMAR; M L RAVI; P PONRAJ; J JAYAKUMAR; P N SRIRAMACHANDRAN; A	September 1, 2016
T TANARADJOU Vs. UNION OF INDIA; SECRETARY TO GOVERNMENT; DEPUTY DIRECTOR OF SCHOOL EDUCATION; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	March 9, 2016
T THANGAMANI Vs. STATE; KUMARA RAVIKUMAR; MUTHUSAMY; PERU NATARAJAN; THANGARAJ; ESU KANDASAMY; SARAVANAN; DHARMALINGAM; MOGANATHAM; SOMU @ SOMASUNDARAMOORTHI; KAVITHA @ MYTHILI SELVI; S R SIVASAMY; RAMAYAL; GOW GIRI @ GIRIKORI	August 24, 2016
T THIRUMALAI Vs. UNION OF INDIA; GENERAL MANAGER SOUTHERN RAILWAY; DIVISIONAL PERSONNEL OFFICER; REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	September 1, 2016
T VELAYUTHAM Vs. NIRANJANADEVI AND OTHERS	February 18, 2016
T VIMALA; T AGALYA; MINOR T POOVITHA Vs. S RAMAKRISHNAN	June 24, 2016
T. CHANDRAN Vs. INSPECTOR OF POLICE, KARUMATHAMPATTI POLICE STATION AND ORS.	January 19, 2016
T. ELANGOVAN Vs. S. PONNAMBALAM	November 3, 2016
T. JAYAPAL Vs. THE STATE	February 18, 2016
T. KANAGAVELRAJAN Vs. K. KALEESWARI	June 13, 2016
T. KANCHANADEVI Vs. DR. P. BALACHANDER	September 2, 2016
T. KANNAN Vs. PIRAMAL DIAGNOSTICS SERVICES PVT. LTD.	June 29, 2016
T. MANIKANDAN Vs. THE MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION AND ORS.	March 15, 2016
T. MANTHIRAMOORTHY AND ORS. Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD AND ORS.	March 23, 2016
T. MATHIVANAN BISHOP AND ORS. Vs. P. ATHISAYAM AND ORS.	April 29, 2016
T. NANDHAGOPAL AND ORS. Vs. THE COLLECTOR, VILLANUR DISTRICT, PONDICHERRY AND ORS.	January 28, 2016
T. PALANIAPPAN Vs. CITY UNION BANK LTD.	June 28, 2016
T. RAJAM @ KAVERI KUTTY Vs. THE GOVERNMENT OF TAMIL NADU	September 26, 2016
T. RAJARAMAN Vs. M.P. NETHAJI AND ORS.	March 2, 2016
T. RAJENDRAN Vs. STATE REP. BY THE INSPECTOR OF POLICE, CBI/SCB/CHENNAI	November 8, 2016
T. RENGARAJAN AND ORS. Vs. THE STATE AND ORS.	March 16, 2016
T. SUBBULAKSHMI Vs. THE COMMISSIONER OF POLICE	February 18, 2016
T. SWAMYDOSS, EX. P. C 9998 Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME (POLICE	October 25, 2016
T. UDAYAKUMAR AND ORS. Vs. T. ELANGOVAN AND ORS.	March 23, 2016
T. VEERAVINOTHAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES, KILPAUK CHENNAI AND ORS.	January 29, 2016
T. VIJAYALAKSHMI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.	January 20, 2016
T.B. VENKATACHARI AND OTHERS Vs. R.SANYHANA LAKSHMI	November 30, 2016
T.ELAMURUGAN Vs. G.JAYACHITRA	July 12, 2016
T.K. ASRAF Vs. COMMISSIONER CORPORATION OF CHENNAI	December 1, 2016
T.K.S. ELANGOVAN Vs. THE STATE OF TAMIL NADU REP. BY ITS CHIEF SECRETARY TO GOVERNMENT SECRETARIAT, FORT ST. GEORGE CHENNAI	December 22, 2016
T.KRISHNA PANDIAN Vs. K.S.BHARATH KUMAR	July 29, 2016
T.M. MATHIVANAN Vs. KUMARAKURUPARAN	June 9, 2016
T.M.V.N. SAHASRANAMAM AND ORS. Vs. S. MOHAMMED ABDULLA SAIT AND ORS.	April 22, 2016
T.MOHAN Vs. DISTRICT COLLECTOR	May 4, 2016
T.N. NATARAJAN Vs. THE STATE OF TAMIL NADU AND ORS.	January 27, 2016
T.N.C.VENKATRANGAN Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY	July 21, 2016
T.P. KARUNAKARAN Vs. PANNALAL RATHORE	December 2, 2016
T.PITCHAIKANI Vs. THE SPECIAL TAHSILDAR	June 1, 2016
T.R. NANNIAR AND ORS. Vs. COMMISSIONER OF CUSTOMS, TIRUCHIRAPALLI	February 25, 2016
T.R.BHUVANESHWARI Vs. PUNJAB NATIONAL BANK	November 3, 2016
T.R.JAGADHEESAN Vs. M.RAMADASS NIADU	August 11, 2016
T.R.KRISHNAMURTHY Vs. S.N. HAMSAPRIYA	December 2, 2016
T.RAJKUMAR Vs. UNION OF INDIA	April 12, 2016
T.RAMESH Vs. STATE OF TAMIL NADU	August 9, 2016
T.S.M.THUMMUNI Vs. DOULAT NISHA	June 22, 2016
T.SATHISH Vs. THE COMMISSIONER, (HR & CE),HINDU RELIGIOUS AND CHARITABLE ENDOWMENT	April 29, 2016
T.SEETHARAMAN Vs. M.SUBRAMANIAN	April 28, 2016
T.SELVARAJ Vs. THE STATE	January 7, 2016
T.SUSANTH PRATHAN Vs. THE ADDITIONAL DIRECTOR GENERAL OF POLICE	August 18, 2016
T.THIRUMALAI Vs. THE DISTRICT COLLECTOR	March 15, 2016
T.UDHAYAKALA Vs. THE DISTRICT COLLECTOR	July 19, 2016
T.V.SRINIVASAN Vs. UNION OF INDIA	March 8, 2016
TAMIL Vs. STATE	January 27, 2016
TAMIL NADU BRICK INDUSTRIES AND ORS. Vs. STATE OF TAMIL NADU AND ORS.	February 29, 2016
TAMIL NADU CONSTRUCTION AND UNORGANISED Vs. UNION OF INDIA; STATE OF TAMIL NADU; COMMISSIONER OF LABOUR; CHENNAI METRO RAIL LIMITED; TAMIL NADU CONSTRUCTION WORKERS WELFARE BOARD AND ORS	February 29, 2016
TAMIL NADU ELECTRICITY BOARD Vs. S SIVARAMAN	April 20, 2016
TAMIL NADU ELECTRICITY BOARD AND ORS. Vs. ALLI AMMAL AND ORS.	April 25, 2016
TAMIL NADU GOVERNMENT OFFICE ASSISTANTS AND BASIC SERVANTS STATE CENTRAL ASSOCIATION Vs. INSPECTOR GENERAL OF REGISTRATION; DISTRICT REGISTRAR, SOUTH CHENNAI; SUB-REGISTRAR; INDIRANI PALANIAPPAN; K K CHANDRA	June 22, 2016
TAMIL NADU HOUSING BOARD Vs. S VEERAPPAN; STATE OF TAMIL NADU; DISTRICT COLLECTOR; SPECIAL TAHSILDAR	March 9, 2016
TAMIL NADU INDUSTRIAL EXPLOSIVES LTD Vs. THOR REDERI A/S SVENDBORG, DENMARK REP BY ITS POA, S RAMAMOORTHY; CHRISTOPHER LAU SC SINGAPORE; VANGAT RAMAYAH ESQ SINGAPORE	September 14, 2016
TAMIL NADU MERCANTILE BANK LTD., MADURAI Vs. DISTRICT COLLECTOR, SIVAGANGAI AND ORS.	January 21, 2016
TAMIL NADU POLICE HOUSING CORPORATION Vs. R. DHANALAKSHMI	November 17, 2016
TAMIL NADU POWER PRODUCERS ASSOCIATION AND ORS. Vs. STATE OF TAMIL NADU AND ORS.	February 15, 2016
TAMIL NADU PRIMARY SCHOOL TEACHERS FEDERATION, CHENNAI Vs. HOME SECRETARY, GOVERNMENT OF INDIA, NEW DELHI AND ORS.	February 8, 2016
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. N.SANTHI	July 18, 2016
TAMIL NADU SANITARY SUPERVISORS ASSOCIATION Vs. THE STATE OF TAMIL NADU AND ORS.	March 23, 2016
TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD., (OWNER OF GOVERNMENT BUS NO. TN01 N 8030), REP. BY ITS MANAGING DIRECTOR, HAVING OFFICE AT PALLAVAN SALAI, CHENNAI Vs. R. LATHA	September 20, 2016
TAMIL NADU STATE MARKETING CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI-34; COMMISSIONER OF INCOME TAX, CHENNAI-34; CHIEF COMMISSIONER OF INCOME TAX, CHENNAI-34; ADDITIONAL COMMISSIONER OF INCOME TAX, CHENNAI-34; JOINT COMMISSIONER OF INCOME TAX, CHENNAI-34	June 16, 2016
TAMIL NADU STATE MARKETING CORPORATION LTD. AND ORS. Vs. MANAVALAN	April 22, 2016
TAMIL NADU STATE TRANSPORT CORPORATION Vs. JOINT COMMISSIONER OF LABOUR	July 20, 2016
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD Vs. PRESIDING OFFICER LABOUR COURT; M SOUNDIRARAJAN	April 11, 2016
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD., REP. BY ITS GENERAL MANAGER VELLORE Vs. THE JOINT COMMISSIONER OF LABOUR (CONCILLIATION) D.M.S. COMPOUND TENAMPET, CHENNAI 600 006	November 22, 2016
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM LIMITED Vs. M.KANAKASUBRAMANIAN	March 17, 2016
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. G RAVIKUMAR	July 22, 2016
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. MURUGAN	December 9, 2016
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD (TWAD) Vs. PIONEER ENGINEERING SYNDICATE	July 26, 2016
TAMILARASAN Vs. STATE	March 17, 2016
TAMILNADU ARASU POKKUVARATHU THOZHILALAR SANGAM CITU REP. BY ITS GENERAL SECRETARY, 51 EAST AROKIYAMATHA STREET, DINDIGUL Vs. THE MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD., REP. BY ITS MANAGING DIRECTOR, MADURAI	December 15, 2016
TAMILNADU ELECTRICITY BOARD AND ORS. Vs. M.D. MURTHY AND ORS.	April 4, 2016
TAMILNADU PETROPRODUCTS LIMITED Vs. THE ASSISTANT COMMISSIONER (CT), FAST TRACK ASSESSMENT CIRCLE II	August 2, 2016
TASTY NUT INDUSTRIES Vs. ASSISTANT COMMISSIONER OF CUS.	July 1, 2016
TCR SELVAM (JV) Vs. UNION OF INDIA; CHIEF ENGINEER (CONSTRUCTION) OFFICE; DEPUTY CHIEF ENGINEER (CONSTRUCTION) SOUTHERN RAILWAY	September 9, 2016
TEACHERS RECRUITMENT BOARD; DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS Vs. S PADMAVATHY; P SHANTHI	February 15, 2016
TECHNO THERM INDUSTRIES Vs. THE CHECK POST OFFICER, DEPUTY COMMERCIAL TAX OFFICER, THOPPUR	March 11, 2016
TECPRO SYSTEMS LIMITED Vs. UNION OF INDIA	July 19, 2016
TECPRO SYSTEMS LIMITED Vs. THE UNION OF INDIA	February 22, 2016
TENKASI MUNICIPALITY; ELAVARASI; MINOR KRISHNAVENI; MINOR SUDALAIYANDI SELVAM; MINOR ARUL MARIAPPAN Vs. ELAVARASI; MINOR KRISHNAVENI; MINOR SUDALAIYANDI SELVAM; MINOR ARUL MARIAPPAN; JUNIOR ENGINEER, TAMIL NADU ELECTRICITY BOARD; SUPERINTENDENT ENGINEER, TAMIL NADU ELECTRICITY BOARD; TENKASI MUNICIPALITY	August 11, 2016
TEXSYARD INTERNATIONAL Vs. ASSESSMENT COMMISSIONER CT)	April 26, 2016
TEXTEEMA ENGINEERING INDUSTRIES; RAMDOSS; NANDAGOPAL Vs. TEXFIELD ENGINEERS; PUSHPA CHIDAMBARAM; SARATH CHIDAMBARAM; T K SESHADRI	July 13, 2016
TEXTILE CONNECTION Vs. BURLINGTONS EXPORTS; ANDRE KAPOOR; RUDRA KAPOOR; KERSHAW COLABAWALA; SHAI KAPUR	September 1, 2016
THAICOM PUBLIC COMPANY LIMITED Vs. RAJ TELEVISION NETWORK LTD	October 26, 2016
THAMBUSAMY NAIDU; KALAIMANI; KUMAR Vs. NARAYANASAMY NAIDU	April 22, 2016
THAMIZHAMUDAN Vs. KUNJAMMAL	March 2, 2016
THANAMMAL Vs. M.MADHAVI	November 2, 2016
THANGAM @ CHELLAMMAL Vs. BALACHANDRAN	June 13, 2016
THANGAMANI; PARAMESWARI; SHANTHI Vs. RAJKUMAR	August 10, 2016
THANGAMARIAMMAL Vs. PADMAVATHI; SUKUMARAN; PRIYA; HEMA	September 12, 2016
THANGAMMAL Vs. SARASWATHI	October 17, 2016
THANGAPPAN Vs. THE INSPECTOR OF POLICE	April 29, 2016
THANGARAJ Vs. THE DIRECTOR TAMIL NADU ARASU CABLE TV CORPORATION LIMITED	June 6, 2016
THANGARAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (IX) DEPARTMENT AND ORS.	January 12, 2016
THANGAVEL Vs. STATE	March 30, 2016
THANGAVEL Vs. ARUMBAVUR TOWN PANCHAYAT REP. BY ITS EXECUTIVE OFFICER, ARUMBAVUR VILLAGE, VEPPANTHATTAI TALUK, PERAMBALUR DISTRICT	October 24, 2016
THANGAVELU Vs. THE CHIEF SECRETARY, GOVT. OF TAMIL NADU AND ORS.	March 17, 2016
THANGGAKOLANCHINATHAN T Vs. REGISTRAR GENERAL; PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU; STATE COMMISSION	June 24, 2016
THANIGACHALAM AND ORS. Vs. STATE	February 11, 2016
THANJAI CHEZIAN Vs. STATE	August 19, 2016
THANTHAI PERIYAR ITI Vs. DIRECTOR OF TRAINING AND SECRETARY, NATIONAL COUNCIL, VOCATIONAL TRAINING; DIRECTOR OF EMPLOYMENT AND TRAINING	April 6, 2016
THAYANAYAKI AMMAL Vs. RAMACHANDRAN	November 22, 2016
THAYAPPAN Vs. THE PRINCIPAL SECREATRY TO GOVERMENT, HOME PROHIBITION AND EXCISE DEPARTMENT, STATE OF TAMIL NADU,FORT ST. GEORGE CHENNAI-600 009.	December 14, 2016
THE ASSISTANT COMMISSIONER (CT) ANNA SALAI-III ASSESSMENT CIRCLE Vs. THE INDIAN OVERSEAS BANK	November 10, 2016
THE ASSISTANT COMMISSIONER OF URBAN LAND CEILING AND URBAN LAND TAX Vs. A. GANESAN	July 5, 2016
THE ASSISTANT PROVIDENT FUND COMMISSIONER Vs. S. SERMADURAI	June 13, 2016
THE BOARD OF TRUSTEES OF CHENNAI PORT TRUST Vs. SOUTH INDIA HYDROCARBONS AND TERMINALS LIMITED	August 11, 2016
THE BOARD OF TRUSTEES OF THE PORT OF MADRAS Vs. SUN EXPORT PVT LTD.	November 18, 2016
THE BRANCH MANAGER THE NATIONAL INSURANCE CO. LTD. Vs. VIJAYALAKSHMI	November 14, 2016
THE BRANCH MANAGER, IFFCO TOKYO GENERAL INSURANCE COMPANY LTD. Vs. SAMUTHIRAVEL AND ORS.	March 28, 2016
THE BRANCH MANAGER, M/S. RELIANCE GENERAL INSURANCE CO. LTD., CHENNAI Vs. PADMAVATHI	September 8, 2016
THE BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. NOORJAHAN AND ORS.	March 9, 2016
THE BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. V. SHANTHI AND ORS.	March 10, 2016
THE BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO.LTD. Vs. S. SUDHA, W/O. SRIKANTH	April 5, 2016
THE BRANCH MANAGER, TATA AIG GENERAL INSURANCE CO. LTD. Vs. PRABHU AND ORS.	April 12, 2016
THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. SAMUVEL	November 4, 2016
THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO., LTD. Vs. PEEYARI	November 3, 2016
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. B.GAYATHIRI	November 2, 2016
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD., Vs. GEORGE	November 25, 2016
THE CENTRAL BOARD OF DIRECT TAXES Vs. M/S. REGEN INFRASTRUCTURE AND SERVICES PVT. LTD.	November 1, 2016
THE CHAIRMAN,TAMIL NADU ELECTRICITY BOARD Vs. THE INSPECTOR OF LABOUR KARUR	November 24, 2016
THE CHENNAI PORT TRUST EMPLOYEES COOPERATIVE BANK EMPLOYEES UNION Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES AND ORS.	April 5, 2016
THE CHIEF EDUCATIONAL OFFICER, VILLUPURAM Vs. P. KUMARASAMY PILLAI	December 5, 2016
THE CHIEF EXECUTIVE OFFICER,PERAMBALUR SUGAR MILLS LIMITED Vs. THE LABOUR COURT TIRUCHIRAPPALLI	March 31, 2016
THE COMMISSIONER OF CENTRAL EXCISE Vs. B.S.GARG	February 29, 2016
THE COMMISSIONER OF CENTRAL EXCISE Vs. L & T VALVES LTD., MARAIMALAI NAGAR	March 17, 2016
THE COMMISSIONER OF CENTRAL EXCISE Vs. THE CUSTOMS, EXCISE AND SERVICE	March 18, 2016
THE COMMISSIONER OF CENTRAL EXCISE Vs. BHARATH HEAVY ELECTRICALS LTD.	February 11, 2016
THE COMMISSIONER OF CENTRAL EXCISE Vs. M/S.ADHAVAN PROCESSOR (P) LTD.	July 29, 2016
THE COMMISSIONER OF CUSTOMS AND ORS. Vs. DANIEL AND SAMUEL LOGISTICS PVT. LTD.	March 3, 2016
THE COMMISSIONER OF CUSTOMS CHENNAI AIRPORT Vs. LAKSHMI ELECTRICAL CONTROL SYSTEMS LTD	April 4, 2016
THE COMMISSIONER OF INCOME TAX Vs. BANNARI AMMAN SUGARS LTD	June 13, 2016
THE COMMISSIONER OF INCOME TAX Vs. TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD	July 19, 2016
THE COMMISSIONER OF INCOME TAX Vs. GANDHIMATHI APPLIANCES LTD.	February 2, 2016
THE COMMISSIONER OF INCOME TAX Vs. BEST CORPORATION LTD.	March 23, 2016
THE COMMISSIONER OF INCOME TAX Vs. VMD MILLS PVT. LTD.	March 23, 2016
THE COMMISSIONER OF INCOME TAX 63 RACE COURSE ROAD COIMABTORE Vs. SHRI. K.R.N. PRABHAKARAN	August 17, 2016
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. FIDELITY TEXTILES P. LTD.	February 24, 2016
THE COMMISSIONER OF INCOME TAX, COIMBATORE Vs. LAKSHMINARAYANAN GAURISHANKAR ENTERPRISES PVT. LTD.	February 23, 2016
THE COMMISSIONER OF INCOME TAX, SALEM Vs. M/S. S-1308 AMMAPET PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD.	August 10, 2016
THE COMMISSIONER OF INCOME TAX, TAMIL NADU I Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO.	March 9, 2016
THE COMMISSIONER OF INCOME TAX-4 Vs. KCP SUGARS AND INDUSTRIES CORPORATION LTD.	February 16, 2016
THE COMMISSIONER, AMBUR MUNICIPALITY Vs. THE PRESIDING OFFICER,PRINCIPAL LABOUR COURT	January 22, 2016
THE COMMISSIONER, CORPORATION OF CHENNAI RIPPON BUILDINGS CHENNAI Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT FORT ST. GEORGE CHENNAI	November 17, 2016
THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT. Vs. SRI HANUMAR THIRUKOIL,ADUTHURAI.	November 25, 2016
THE COMMISSIONER, RAMESHWARAM MUNICIPALITY, RAMANATHAPURAM DISTRICT Vs. SIVARAMAKRISHNAN	August 29, 2016
THE COMMISSIONER, TIRUVALLORE MUNICIPALITY Vs. L. KRISHNAN AND ORS.	January 11, 2016
THE COMPETENT AUTHORITY Vs. M. KHADER MOIDEEN	July 19, 2016
THE CORRESPONDENT Vs. THE STATE OF TAMIL NADU	July 5, 2016
THE CORRESPONDENT, SCHAFTER HIGHER SECONDARY SCHOOL Vs. V. FRANKLIN JEBASINGH AND ORS.	March 3, 2016
THE DEPUTY CHIEF ENGINEER/ ENGINEERING WORKSHOP Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	February 2, 2016
THE DESTITUTE CHARITABLE TRUST Vs. THE CHAIRMAN,CHILD WELFARE COMMITTEE	August 11, 2016
THE DEVAKOTTAI MUNICIPALITY Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.	January 6, 2016
THE DIRECTOR GENERAL OF POLICE Vs. R.MANIKANDAN	April 7, 2016
THE DIRECTOR OF ELEMENTARY EDUCATION Vs. G.RAGHUNATH	March 28, 2016
THE DIRECTOR OF SCHOOL EDUCATION AND ORS. Vs. S. VANITHA AND ORS.	April 22, 2016
THE DISTRICT COLLECTOR MADURAI DISTRICT Vs. N.E.RAJASUDHAN	April 25, 2016
THE DISTRICT COLLECTOR, TUTICORIN AND ORS. Vs. P. KRISHNAN	February 15, 2016
THE DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT AND ORS. Vs. LAKSHMI	April 5, 2016
THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER, TIRUNELVELI AND ORS. Vs. MARTHANDAM HINDU PRIMARY SCHOOL AND ORS.	March 30, 2016
THE DIVISIONAL ENGINEER HIGHWAYS Vs. T.DHANACHEZHIYAN	June 17, 2016
THE DIVISIONAL MANAGER Vs. EGAMBARAM	March 17, 2016
THE DIVISIONAL MANAGER, M/S. UNITED INDIA INSURANCE CO.LTD. Vs. ESSAYA CHRISTOPHER	January 22, 2016
THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. T. DHARUMAR AND OTHERS	September 15, 2016
THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED, Vs. VASANTHI	November 4, 2016
THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LTD. Vs. RAJESH AND ORS.	March 11, 2016
THE DIVISIONAL RAILWAY MANAGER Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	July 19, 2016
THE DOVETON PROTESTANT SCHOOLS ASSOCIATION Vs. MATEEN KAISER AND ORS.	March 11, 2016
THE EXECUTIVE DIRECTOR BHARAT HEAVY ELECTRICALS LIMITED Vs. GOVERNMENT OF INDIA	July 28, 2016
THE EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER Vs. K.P.NATARAJAN	October 20, 2016
THE EXECUTIVE ENGINEER,OPERATION AND MAINTENANCE Vs. THE CONSUMER GRIEVANCE REDRESSAL FORUM	August 2, 2016
THE EXECUTIVE OFFICER, MAMSAPURAM TOWN PANCHAYAT, VIRUDHUNAGAR DISTRICT Vs. SOLAIAPPAN	February 24, 2016
THE GENERAL MANAGER THE CANNANNORE SPINNING AND WEAVING MILLS A UNIT OF NTC (APKK & M) LTD., PALLOOR MAHE Vs. THE CONTROLLING AUTHORITY FOR MAHA UNDER THE PAYMENT OF GRATUITY ACT AND LABOUR OFFICER KARAIKAL	August 4, 2016
THE GENERAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. A. GLADES MARIALATHA AND ORS.	March 11, 2016
THE GENERAL MANAGER, STATE EXPRESS TRANSPORT CORPORATION, PALLAVAN SALAI, CHENNAI Vs. THE PRESIDING OFFICER, LABOUR COURT, MADURAI	October 21, 2016
THE GENERAL MANAGER, UNION OF INDIA, SOUTHERN RAILWAY, HEADQUARTERS OFFICE, PARK TOWN, CHENNAI 600 003 Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, MADRAS BENCH, CHENNAI 600 104	October 18, 2016
THE GOVERNMENT OF TAMIL NADU Vs. KAMALA	June 21, 2016
THE GOVERNMENT OF TAMIL NADU AND ORS. Vs. J. SIVAKUMAR AND ORS.	March 3, 2016
THE GOVERNMENT OF TAMIL NADU, REP. BY THE SECRETARY, SCHOOL EDUCATION DEPARTMENT, FORT ST. GEORGE, CHENNAI Vs. G. ESWARAN	December 9, 2016
THE GOVERNMENT OF TAMILNADU Vs. J.POONGOTHAI	April 26, 2016
THE HAZARAT THABLE AALAM BADUSHA NATHARVALI AND ORS. Vs. F. SYED AMEENUDEEN AND ORS.	April 18, 2016
THE IDOL OF SRI RENGANATHASWAMY, REP. BY ITS EXECUTIVE OFFICER/JOINT COMMISSIONER, SRIRENGAM, TRICHY Vs. P.K. THOPPULAN CHETTIAR	December 1, 2016
THE INSPECTOR GENERAL OF PRISIONS, TIRUCHIRAPALLI DISTRICT Vs. P. MARIMUTHU	April 22, 2016
THE JOINT DIRECTOR OF SCHOOL EDUCATION AND ORS. Vs. B. RAVINDRAN	April 22, 2016
THE LAND ACQUISITION OFFICER Vs. V.R.ANNAMALAI	April 12, 2016
THE LAND COMMISSIONER CHEPAUK Vs. VGP HOUSING PVT. LTD.	August 30, 2016
THE MADRAS SEVA SADAN Vs. DR.N.V.RAO @ NICOLAS VINCENT RAO	December 9, 2016
THE MANAGEMENT MADRAS GYMKHANA CLUB, REP. BY THE HONORARY SECRETARY, THE ISLAND GROUNDS, NO.1, ANNA SALAI, CHENNAI Vs. MR. RAVI AROCKIASAMY	April 6, 2016
THE MANAGEMENT MURUGA HOME INDUSTRIES Vs. THE DEPUTY COMMISSIONER OF LABOUR	July 21, 2016
THE MANAGEMENT OF ADDISON & CO. LTD. Vs. THE JOINT COMMISSIONER OF LABOUR, TEYNAMPET AND ORS.	March 16, 2016
THE MANAGEMENT OF ASHOK LEYLAND, HOSUR Vs. THE PRESIDING OFFICER, LABOUR COURT, SALEM	April 13, 2016
THE MANAGEMENT OF CHITHODE FARMERS SERVICE COOPERATIVE SOCIETY LTD. REP. BY ITS SPECIAL OFFICER CHITHODE Vs. THE LABOUR COURT SALEM	April 18, 2016
THE MANAGEMENT OF ESAB INDIA LTD. Vs. THE PRESIDING OFFICER, I ADDITIONAL LABOUR COURT AND ORS.	February 4, 2016
THE MANAGEMENT OF G.T.N. ENGINEERING (INDIA) LTD. Vs. THE LABOUR COURT,COIMBATORE	March 3, 2016
THE MANAGEMENT OF K.2078, AKKARAI SENGAPALLI PRIMARY, AGRICULTURAL CO Vs. A.S. IYYASAMY	November 17, 2016
THE MANAGEMENT OF M/S. SRI BALAJI CYLINDERS PVT.LTD., MGR ROAD, PALAVAKKAM, MADRAS Vs. M/S. SRI BALAJI CYLINDER EMPLOYEES UNION, REP. BY ITS SECRETARY, MR. A.K. PAULRAJ, 161 THAMBU CHETTY STREET, MADRAS	December 1, 2016
THE MANAGEMENT OF MADURA COATS PRIVATE LTD., PAPAVINASAM MILLS POST, AMBASAMUDRAM 627 422 TIRUNELVELI DISTRICT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, TAMIL NADU, CHENNAI 600 104 AND ANR.	June 10, 2016
THE MANAGEMENT OF MRF LTD., THIRUVOTTIYUR, CHENNAI Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, CHENNAI	December 1, 2016
THE MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD. Vs. V. SIVA KUMAR AND ORS.	March 21, 2016
THE MANAGEMENT VI. SPL.112, NAGAVEDU PRIMARY AGRICULTURAL COOPERATIVE BANK LTD., NAGAVEDU, ARAKKONAM TALUK, VELLORE DISTRICT Vs. THE PRESIDING OFFICER, LABOUR COURT, VELLORE, VELLORE DISTRICT	April 25, 2016
THE MANAGEMENT, H.H.261, VINNAMANGALAM PRIMARY AGRICULTURAL CO Vs. THE PRESIDING OFFICER, ADDITIONAL LABOUR COURT, VELLORE	December 14, 2016
THE MANAGEMENT, TAMIL NADU KHADI & VILLAGE INDUSTRIES BOARD Vs. THE WORKMEN AND ORS.	January 4, 2016
THE MANAGEMENT,ISRO, MAHENDRAGIRI Vs. V. ARASI	April 5, 2016
THE MANAGER RELIANCE INSURANCE CO LTD Vs. THAHIRBANU	June 2, 2016
THE MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD., MUMBAI Vs. SELVI	September 20, 2016
THE MANAGER, RELIANCE GENERAL INSURANCE CO. LTD. Vs. MALARKODI AND ORS.	March 10, 2016
THE MANAGING DIRECTOR Vs. J.DHEEBA THIRIBURA SUNDARI	October 26, 2016
THE MANAGING DIRECTOR Vs. CHINNADURAI	June 2, 2016
THE MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD PALLAVAN HOUSE ANNA SALAI CHENNAI 2 Vs. PADMAVATHY	September 7, 2016
THE MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD. Vs. M. SELVI	February 24, 2016
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VPM) LTD. Vs. SAARAL AND ORS.	February 16, 2016
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. G.MARIKANNU	July 6, 2016
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. NATARAJAN	March 8, 2016
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. P. MALA AND OTHERS	March 4, 2016
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VIZHUPURA DIVISION II LTD. Vs. N. MURUGAN	February 23, 2016
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT Vs. AMUDHA AND ORS.	February 1, 2016
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. E. MAARI	August 1, 2016
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. RAMASAMY	November 15, 2016
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. THE SECRETARY, TAMIL NADU STATE TRANSPORT APPELLATE TRIBUNAL	September 6, 2016
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. G. DHANALAKSHMI AND ORS.	March 15, 2016
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, KUMBAKONAM LIMITED Vs. SELVAMANI K. RAJAMANI AND ANOTHER	October 25, 2016
THE MANAGING DIRECTOR, TAMIL NADU TOURISM DEVELOPMENT CORPORATION Vs. R.MANOHARAN	August 9, 2016
THE MANAGING DIRECTOR,TAMIL NADU STATE MTRANSPORT CORPORATION LTD. Vs. RAJESWARI	October 26, 2016
THE MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION Vs. JOY RAJAM	December 8, 2016
THE MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORTATION CORPORATION Vs. BALASARASWATHI	October 3, 2016
THE MUNICIPAL COMMISSIONER, NAGERCOIL MUNICIPALITY Vs. S. SAGAYA SELVAM AND ORS.	March 29, 2016
THE NATIONAL CO-OPERATIVE SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI	July 15, 2016
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. ARCHANA	October 18, 2016
THE ORIENTAL INSURANCE CO. LTD. Vs. MINOR ADITHI	June 2, 2016
THE ORIENTAL INSURANCE CO. LTD., NO. 19/II FLOOR, III CROSS, CHIKKANNA GARDEN, SHANKARMUTT COMPOUND, CHAMRAJPET, BANGALORE Vs. K. THAMBITHURAI	November 4, 2016
THE ORIENTAL INSURANCE CO., LTD. Vs. JOHNSON	November 4, 2016
THE ORIENTAL INSURANCE COMPANY Vs. CHELLAKKANNU AMMAL AND ORS.	March 8, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED, 12 Vs. C.S. PERIYASAMY	November 3, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED, NO.281, CROSS CUT ROAD, GANDHIPURAM, COIMBATORE Vs. P.V. DAMODHARAN	September 14, 2016
THE PRESIDENT, PERUMAGALUR PRIMARY AGRICULTURE CO-OPERATIVE AND CREDIT SOCIETY Vs. THAMARAI SELVAN AND ORS.	February 29, 2016
THE PRESIDENT,KALLAL PANCHAYAT,KALLAL Vs. A.M.A.MR.BL. KUZHANDAIVELU CHETTIYAR	November 23, 2016
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4,CHENNAI Vs. M/S.MANSI FINANCE CHENNAI LTD.	September 1, 2016
THE PRINCIPAL SECRETARY TO GOVERNMENT Vs. V.N.VARUSAI MOHAMAD	August 1, 2016
THE PRINCIPAL SECRETARY TO GOVERNMENT Vs. DR. Y. JOHN NICHOLSON	August 26, 2016
THE PRINCIPAL, SAKTHI VINAYAGAR HINDU VIDHYALAYA Vs. M.MAHENDRAN	July 22, 2016
THE PRIST UNIVERSITY Vs. DR.S.SUBRAMANIAN	April 12, 2016
THE REGISTRAR (JUDICIAL) MADURAI BENCH OF MADRAS HIGH COURT Vs. THE PRINCIPAL SECRETARY	November 15, 2016
THE REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS. Vs. M. PANNEER LOSINI AND ORS.	March 8, 2016
THE REGISTRAR, INDIAN MARITIME UNIVERSITY AND ORS. Vs. SELVI GANESH AND ORS.	March 15, 2016
THE REVENUE DIVISIONAL OFFICER Vs. SRIKANDAN	December 1, 2016
THE REVENUE DIVISIONAL OFFICER, TIRUNELVELI Vs. RAJAMMAL	November 22, 2016
THE ROYAL BANK OF SCOTLAND N.V. NO. 18, HADDOWS ROAD, CHENNAI Vs. DR. N. VARADARAJAN	October 18, 2016
THE SECRETARY TO GOVERNMENT Vs. N.PALANIKUMAR	June 22, 2016
THE SECRETARY TO GOVERNMENT (EXPENDITURE) FINANCE DEPARTMENT,CHENNAI Vs. T.GUNASEKARAN	April 7, 2016
THE SECRETARY TO GOVERNMENT AND ORS. Vs. S. SARASWATHY	March 18, 2016
THE SECRETARY TO GOVERNMENT, COOPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT Vs. G.NAGENDRAN	July 22, 2016
THE SECRETARY TO GOVERNMENT, ENVIRONMENT AND FORESTS (FR.1) DEPARTMENT AND ORS. Vs. T.R.K. KUMARA MENON	March 2, 2016
THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU EDUCATION DEPARTMENT FORT ST. GEORGE CHENNAI Vs. S. JEYALAKSHMI	August 24, 2016
THE SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT AND ORS. Vs. P. RATHINAKUMAR	February 16, 2016
THE SECRETARY TO GOVERNMENT, YOUTH WELFARE AND SPORTS DEVELOPMENT DEPARTMENT AND ORS. Vs. S. MUTHU AND ORS.	January 28, 2016
THE SECRETARY TO THE GOVERNMENT OF TAMIL NADU MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT Vs. VALAIYAKKA	April 7, 2016
THE SELVAVINAYAGAR CO-OPERATIVE HANDLOOM WEAVERS PRODUCTION AND SALES SOCIETY Vs. P.A.VINAYAGAM	April 7, 2016
THE SPECIAL OFFICER Vs. P. RAVICHANDRAN AND ORS.	March 3, 2016
THE SPECIAL TAHSILDAR Vs. M.PONNUSAMY	April 7, 2016
THE SPECIAL TAHSILDAR (L.A), TAMIL UNIVERSITY, THANJAVUR REFERRING OFFICER Vs. THAMAS UDAYAR	December 22, 2016
THE STATE OF TAMIL NADU Vs. SELVI.KAVITHA RAMU	June 20, 2016
THE STATE OF TAMIL NADU Vs. N. MURUGAN	March 16, 2016
THE STATE OF TAMIL NADU Vs. M/S.TAHER ALI INDUSTRIES & PROJECTS (P) LTD.	September 29, 2016
THE STATE OF TAMIL NADU Vs. P.JAYALAKSHMI	November 11, 2016
THE STATE OF TAMIL NADU AND ORS. Vs. G. SHANMUGASUNDARAM AND ORS.	February 26, 2016
THE STATE OF TAMIL NADU AND ORS. Vs. N. SEKAR	March 11, 2016
THE STATE OF TAMIL NADU AND ORS. Vs. MUTHUKUMAR	March 16, 2016
THE STATE OF TAMIL NADU AND ORS. Vs. THIU. H.M. PANDEY AND ORS.	January 12, 2016
THE STATE OF TAMIL NADU AND ORS. Vs. A. SUBRAMANIAN	April 12, 2016
THE STATE OF TAMILNADU Vs. E. SHANMUGAIAH	November 15, 2016
THE STATE REP. BY THE INSPECTOR OF POLICE, KARUNGALPALAYAM POLICE STATION, ERODE. (CR.NO. 1013 OF 2008) Vs. THE STATE REP. BY THE INSPECTOR OF POLICE, KARUNGALPALAYAM POLICE STATION, ERODE AND ANOTHER	August 22, 2016
THE SUPERINTENDENT OF POLICE Vs. DHANAM	September 7, 2016
THE SUPERINTENDENT OF POLICE, Vs. M. MUTHU	November 16, 2016
THE SUPERINTENDENT OF SCHOOLS ROMAN CATHOLIC DIOCESE OF SIVAGANGAI VIANNEY PASTORAL CENTER MADURAI ROAD, SIVAGANGAI SIVAGANGAI DISTRICT Vs. THE STATE OF TAMIL NADU REP.BY ITS SECRETARY DEPARTMENT OF SCHOOL EDUCATION FORT ST.GEORGE, CHENNAI	November 4, 2016
THE SUPERINTENDING ENGINEER, COIMBATORE EDC (NORTH) Vs. A. PAPPATHI AND ORS.	March 3, 2016
THE TAMIL NADU HOUSING BOARD AND ORS. Vs. IGATE GLOBAL SOLUTIONS LIMITED AND ORS.	February 26, 2016
THE TAMIL NADU PRESS AND MEDIA REPORTERS UNION REP BY GENERAL SECRETARY M. PERUMAL NO. 2 JAWAHARLAL NEHRU SALAI 1ST FLOOR AMBAL NAGAR MAIN ROAD EKKADUTHANGAL CHENNAI Vs. THE ADDITIONAL REGISTRAR OF TRADE UNION	September 19, 2016
THE TAMIL NADU STATE FOOD SAFETY OFFICERS WELFARE ASSOCIATION Vs. THE STATE OF TAMIL NADU	April 27, 2016
THE TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, VELLORE AND ORS.	March 15, 2016
THE TAMIL NADU STATE TRANSPORT CORPORATION LTD., REP. BY ITS MANAGING DIRECTOR, VILLUPURAM Vs. M. SUBASHNI	September 19, 2016
THE TAMILNADU HOUSING BOARD, REP. BY ITS CHAIRMAN, NANDANAM, CHENNAI Vs. K. MEENAKSHI ACHI (DECEASED) REP. BY HER POWER OF ATTORNEY, P.L. CHINNAPALANIAPPA CHETTIAR	November 23, 2016
THE TEACHERS RECRUITMENT BOARD AND ORS. Vs. S. PADMAVATHY AND ORS.	February 15, 2016
THE UNION OF INDIA Vs. SEAHORSE HOSPITALS LIMITED	June 22, 2016
THE UNION OF INDIA AND ORS. Vs. B. SAROJA AND ORS.	February 16, 2016
THE UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF UNION TERRITORY OF PUDUCHERRY PUDUCHERRY AND OTHERS Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH, MADRAS REPRESENTED BY ITS REGISTRAR AND OTHERS	October 21, 2016
THE UNITED INDIA INSURANCE COMPANY LIMITED, THROUGH ITS ASSISTANT MANAGER, REGIONAL OFFICE, MADURAI Vs. F. ROSAMMAL AND OTHERS	October 6, 2016
THENI DISTRICT, UTHAMAPALAYAM TALUK Vs. K PERUMAL	February 4, 2016
THENMOZHI Vs. THE STATE OF TAMIL NADU	June 16, 2016
THENNARASU Vs. STATE	March 2, 2016
THERESAMMAL Vs. REGI	May 26, 2016
THIAGARAJAN KUMARARAJA Vs. CAPITAL FILM WORKS (INDIA) PVT LTD; S P CHARAN	September 8, 2016
THIASHOLA PLANTATIONS PRIVATE LTD. A COMPANY INCORPORATED UNDER THE INDIAN COMPANIES ACT, 1956 WITH ITS REGISTERED OFFICE AT NEEDARI THIASHOLA POST KUNDAH NILGIRIS Vs. THE STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY REVENUE DEPARTMENT FORT ST. GEORGE CHENNAI 600 009	December 20, 2016
THILAGARAJ Vs. DHARMARAJ; MURUGANANDAM; KALAIVANAN; MUBARAK; STATE	September 12, 2016
THILAGAVATHI Vs. THE DEPUTY COMMISSIONER, COMMISSIONER OF LABOUR	December 16, 2016
THILRASBANU Vs. SULTHAN	October 20, 2016
THIRUMANI Vs. SAKTHI	March 11, 2016
THIRUMARAN @ SARAVANAN Vs. VASANTHAKUMARI	September 16, 2016
THIRUNAVUKARASU Vs. THE STATE	June 2, 2016
THIRUNAVUKKARASU Vs. RAJAVEL	November 23, 2016
THOMAS Vs. THIYAGARAJAN	June 3, 2016
THOPPI NADAR @ RAJENDIRAN Vs. STATE	August 23, 2016
THYSSENKRUPP INDUSTRIES INDIA PVT. LTD. Vs. STATE OF TAMIL NADU AND ORS.	April 15, 2016
TIRUGNANASAMBANDAM Vs. HEMA	April 28, 2016
TIRUPPUR SURYA HITEE APPAREL PVT. LTD. AND ORS. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX	January 8, 2016
TIRUVENGADAM INVESTMENTS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE III(2)	January 5, 2016
TMT. M. RAJESWARI Vs. M. GANESAN	October 26, 2016
TOSHNIWAL HYVAC PVT. LTD. Vs. COMMISSIONER OF C. EX.	October 25, 2016
TRAFFIC DR.K.R.RAMASWAMY Vs. THE CHIEF ELECTION COMMISSIONER OF INDIA	May 18, 2016
TRANS ADS Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND ORS.	February 15, 2016
TRANS ASIAN SHIPPING SERVICES (P) LTD Vs. CONCOR CONTAINER FREIGHT STATION; DIRECTORATE OF REVENUE INTELLIGENCE; DEPUTY/ASSISTANT COMMISSIONER OF CUSTOMS; COMMISSIONER OF CUSTOMS; ALL CARGO GLOBAL LOGISTIC LTD ; ADDITIONAL COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	July 20, 2016
TRIL INFORPARK LIMITED Vs. THE INCOME TAX OFFICER (TDS) WARD-1(1)	March 7, 2016
TUBE INVESTMENTS OF INDIA LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - I	January 11, 2016
TUTICORIN SALT AND MARINE CHEMICALS LTD Vs. TARIFF AUTHORITY OF MAJOR PORTS; DEPUTY SALT COMMISSIONER, HADDOWS ROAD, SHASTRI BHAVAN, CHENNAI; GOVERNMENT OF INDIA, MINISTRY OF SHIPPING; CHAIRMAN, V O CHIDAMBARANAR PORT TRUST, TUTICORIN; CHIEF ENGINEER, ENGINEERING DEPARTMENT- CIVIL, ESTATE MANAGEMEN	September 1, 2016
TVL ANNAMALAIAR MILLS (P) LTD Vs. DEPUTY COMMERCIAL TAX OFFICER; TAMIL NADU TAXATION APPELLATE TRIBUNAL	September 27, 2016
TVL SGS DETERGENTS PVT LTD Vs. ASSISTANT COMMISSIONER (CT)	June 14, 2016
TVL SHYAM AIR FRIDGE Vs. STATE OF TAMILNADU	July 28, 2016
TVL SREE DRG VINYLS INDUSTRIES Vs. APPELLATE DEPUTY COMMISSIONER; ASSISTANT COMMISSIONER (CT) BAZAAR ASSESSMENT	August 17, 2016
TVL VANTAGE LEATHERS INDIA (P) LTD. Vs. THE STATE OF TAMIL NADU	August 2, 2016
TVL. AJANTHA HARDWARES Vs. THE COMMERCIAL TAX OFFICER, TINDIVANAM ASSESSMENT CIRCLE	January 4, 2016
TVL. DHANASELVI ENTERPRISES Vs. THE COMMERCIAL TAX OFFICER	January 21, 2016
TVL. FIROZE FABRICATORS Vs. THE ASSISTANT COMMISSIONER, (CT), SANKAGIRI ASSESSMENT CIRCLE	February 17, 2016
TVL. HOTEL JUHA REGENCY Vs. THE ASSISTANT COMMISSIONER (CT) FAC, ARISIPALAYAM CIRCLE	March 2, 2016
TVL. RAJYOG STEELS Vs. THE COMMERCIAL TAX OFFICER	January 21, 2016
TVL. SRI KARTHI CEMENT AGENCIES Vs. THE COMMERCIAL TAX OFFICER, THIRUVARUR	January 7, 2016
TVL. TIMES INTERNET LIMITED Vs. THE APPELLATE DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND ORS.	January 7, 2016
TVL. VANCO EXPORTS Vs. THE ASSISTANT COMMISSIONER (COMMERCIAL TAXES)	February 12, 2016
TVL.CHIEF MANAGER INDIAN BANK KILPAUK BRANCH Vs. THE COMMISSIONER CORPORATION OF CHENNAI	August 5, 2016
TVL.DEEKAY SALES CORPORATION Vs. THE TAMILNADU SALES TAX	November 16, 2016
TVL.KOVILPATTI SARVODAYA SANGH Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES	August 3, 2016
TVL.M.P.K.VENKATESAN & CO. Vs. THE ASSISTANT COMMISSIONER (CT) FAC	March 2, 2016
TVL.NOKIA SOLUTIONS AND NETWORKS INDIA PRIVATE LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES,EZHILAGAM	June 22, 2016
TVS FINANCE AND SERVICES LTD Vs. AERUPULA NARAHARI RAO; AERUPULA BABU RAO; AERUPULA KRISHNA RAO; AERUPULA CHANDRASEKARA RAO; AERUPULA RAJESHWARA RAO; Y K RAJAGOPAL	June 28, 2016
U ARUL MOZHI Vs. REGISTRAR TAMIL NADU	August 19, 2016
U. MOKSHA Vs. K.V.RAM PRASANTH	March 16, 2016
U.GOMATHI MUTHU RANI Vs. PONNUSAMY	April 29, 2016
UCAL FUEL SYSTEMS LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD & ORS	February 2, 2016
UCO BANK REP. BY ITS CHIEF OFFICER Vs. THE PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI	November 3, 2016
UDAYAKUMAR Vs. STATE	July 12, 2016
UDHUMAN MOHIDEEN Vs. TAMIL NADU WAKF BOARD AND ORS.	April 29, 2016
ULAGALANDAR Vs. SUBRAMANIAN	August 26, 2016
UMA MAHESWARI Vs. STATE	March 30, 2016
UMAMAHESHWARI, W/O. RAMESH(CRL.O.P. (MD)NO. 8218/2016) Vs. STATE THROUGH, THE SUB INSPECTOR OF POLICE, S.S. COLONY POLICE STATION, MADURAI. (CRIME NO. 485/2016)	June 29, 2016
UNION BANK OF INDIA, REP. BY ITS GENERAL MANAGER(HR) DEPARTMENT OF PERSONNEL, TERMINAL BENEFIT DIVISION, PENSION SECTION, UNION BANK BHAVAN, 239 VIDHAN BHAVAN MARG, NARIMAN POINT, MUMBAI 400 02 Vs. D. KALAICHELVAN	November 15, 2016
UNION OF INDIA Vs. C.RAJAPPAN	August 9, 2016
UNION OF INDIA Vs. STATE OF TAMIL NADU	April 27, 2016
UNION OF INDIA Vs. THE REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	April 13, 2016
UNION OF INDIA Vs. REGISTRAR	March 4, 2016
UNION OF INDIA Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL	September 14, 2016
UNION OF INDIA Vs. K NATARAJAN	April 22, 2016
UNION OF INDIA Vs. K JAGDEESH BRABHU	April 22, 2016
UNION OF INDIA Vs. SATISH KUMAR RANJAN	September 21, 2016
UNION OF INDIA Vs. H S BAVA; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	July 18, 2016
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	April 15, 2016
UNION OF INDIA Vs. SUNIL INDUSTRIES LIMITED; M SATHYANARAYANA	June 30, 2016
UNION OF INDIA Vs. C ARUMUGAM	September 19, 2016
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	November 3, 2016
UNION OF INDIA AND ORS. Vs. A.N. NATCHIMUTHU AND ORS.	April 1, 2016
UNION OF INDIA AND ORS. Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.	February 18, 2016
UNION OF INDIA AND OTHERS Vs. P PERUMAL AND OTHERS	February 10, 2016
UNION OF INDIA AND OTHERS Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL & ORS	February 22, 2016
UNION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF DEFENCE, NEW DELHI Vs. K. SUBRAMANIAN	November 17, 2016
UNION OF INDIA; DIVISIONAL RAILWAY MANAGER; CHIEF PERSONNEL OFFICER, CHENNAI DIVISION Vs. S VENNILA; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	September 12, 2016
UNION OF INDIA; SUB COLLECTOR (REV ) NORTH-CUM-LAND ACQUISITION OFFICER (REV ) Vs. CODHANDAM KRISHNADOSS	April 5, 2016
UNITED CARGO TRANSPORT SERVICES Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL (SOUTH ZONAL BENCH) AND ORS.	January 21, 2016
UNITED CHEMICALS THROUGH PARTNER S HUSSIAN NIJAMUDEEN Vs. A S M MOHAMED YOUSUF; TAMILNADU WAKF BOARD; ANAM SHAHUL HAMEED; NAGOOR MEERAL BEEVI; MOHAMMED BEEVI	September 21, 2016
UNITED INDIA INSURANCE CO.LTD Vs. YASODA	September 8, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. S. MURUGESH AND ORS.	February 16, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. SBK SHIPPING PRIVATE LTD.	March 29, 2016
UNITED INDIA INSURANCE CO., LTD. Vs. SRI JAYA STEELS	August 11, 2016
UNITED INDIA INSURANCE CO.LTD. Vs. K.GNANAVALI	April 13, 2016
UNITED INDIA INSURANCE CO.LTD. Vs. C.SIVALINGAM	December 20, 2016
UNITED INDIA INSURANCE CO.LTD. Vs. PALANIAPPA GOUNDER	November 15, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P.MICHEAL BRITTO ALIAS BRITTO	April 12, 2016
UNITED INDIA INSURANCE COMPANY LIMITED, KOVILPATTI Vs. ATCHIAMMAL	August 24, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. SIVAKAMI	April 15, 2016
UNNIKRISHNAN Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENTS; JOINT COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENTS; DEPUTY COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS; ASSISTANT COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS; EXECUTIVE OFFI	June 14, 2016
UTHIRIAMARIE Vs. BALU NAIR	May 11, 2016
V A HASEEB AND CO (FIRM) Vs. CHIEF COMMISSIONER OF INCOME TAX TDS AAYAKAR BAHAMAN	September 2, 2016
V AMUTHA Vs. VENKATESAN; KRISHNAVENI	January 18, 2016
V ANANDAN; S SIVALINGAM; S JAYABALAN; K SASIKUMAR; G MANIGANDAN; E MURUGESAN; S MURUGAN; M GUNASEKARAN; T RAVIKUMAR; P VENKATESAN; A KAMARAJ; G RAJAN; R MANICKAM; M PANEERSELVAM; M RAMAN; R VASUDEVAN; M BABU; K MURUGAN; S SHEIK MOHIDEEN; R SOMASUNDARAM; L Vs. SUPERINTENDING ENGINEER (OCCUPIER); DEPUTY CHIEF INSPECTOR OF FACTORIES; TAMIL NADU ELECTRICITY BOARD; TAMIL NADU GENERATION & DISTRIBUTION CORPORATION	August 2, 2016
V ARCHUTHAN Vs. JANAKIRAMAN	June 8, 2016
V ARUMUGAM Vs. R CHANDRASEKARAN	May 26, 2016
V F JOHN YESUDHAS Vs. B UTTAM CHAND; MAHAVEER COMMUNICATIONS (P) LTD; MAHAVEER COMMUNICATIONS; HELLOCELL INFRATEL PVT LTD; C J MARKETING PVT LTD	June 27, 2016
V JAGAN @ JAGANNATHAN Vs. STATE	June 8, 2016
V JAYALAKSHMI AND OTHERS Vs. ASHOKAN AND OTHERS	January 5, 2016
V K INDUSTRIAL CORPORATION LIMITED Vs. PRINCIPAL COMMISSIONER OF CUSTOMS, CHENNAI III COMMISSIONERATE; DEPUTY COMMISSIONER OF CUSTOMS (SIIB), CUSTOM HOUSE; APPRAISER OF CUSTOMS, SPECIAL INVESTIGATION AND INTELLIGENCE BRANCH	April 28, 2016
V KALARANI Vs. S SANTHAKUMAR; S JAYAKUMAR	April 20, 2016
V KRISHNAN Vs. M S DHANANJAYAN	July 29, 2016
V M RAJENDRAN Vs. VEPATI RANI AND OTHERS	February 2, 2016
V MALATHI Vs. M JAYAPRAKASH RAO	September 26, 2016
V MANGALAVATHI Vs. M GANESAMOORTHY	January 25, 2016
V MANOHARAN Vs. UNION OF INDIA	July 22, 2016
V MANOHARAN Vs. S R K PRASAD; RAMAKRISHNA INDUSTRIAL PVT , LTD ; TAHSILDAR (SOUTH)	June 22, 2016
V MANOJ PRABHAKAR Vs. SECRETARY, GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT; TAMIL NADU MEDICAL COUNCIL; MEDICAL COUNCIL OF INDIA; TAMIL NADU DR M G R MEDICAL UNIVERSITY; DEAN, SRI MUTHUKUMARAN MEDICAL COLLEGE HOSPITAL AND RESEARCH INSTITUTE	April 29, 2016
V MOHAN Vs. STATE; V MANNAYATHEVAR; MATHIARASU; VETRIVEL; TAMIL @ TAMILARASAN	August 11, 2016
V MOHAN; J D ENGINEERING; V GOPI; S V ENGINEERING Vs. C KANNIAPPAN	August 24, 2016
V NATARAJAN Vs. STATE OF TAMIL NADU; DIRECTOR GENERAL OF POLICE; COMMISSIONER OF POLICE; DEPUTY INSPECTOR GENERAL OF POLICE; DEPUTY COMMISSIONER OF POLICE	July 29, 2016
V P PERIYASAMY Vs. K LAKSHMANAKUMAR	August 24, 2016
V PALANISAMY Vs. STATE	August 5, 2016
V PRABHAKAR REDDY Vs. GOVERNMENT OF TAMILNADU; REVENUE DIVISIONAL OFFICER; V LOHITH KUMAR; RADHIKA LOHITH; L MANOJ KUMAR; L HARITHA	April 5, 2016
V R ANUSUYA DEVI Vs. R BHARATHY	August 19, 2016
V R P RAJA AND OTHERS Vs. DISTRICT COLLECTOR/ARBITRATOR AND OTHERS	February 23, 2016
V S KRISHNA Vs. SECRETARY TO GOVERNMENT	August 30, 2016
V S SRIDHARAN Vs. BABY MEHALA	March 23, 2016
V SATHYABAMA Vs. STATE; INSPECTOR GENERAL OF POLICE; INSPECTOR OF POLICE	June 21, 2016
V SRINIVASAN Vs. A RAVIKUMAR	July 15, 2016
V SRIRAM AND OTHERS Vs. UNION OF INDIA AND OTHERS	January 29, 2016
V TAMIL SELVAN Vs. R VIMALA; PREETHI	June 14, 2016
V VASUDEVAN Vs. V GAJAPATHY	August 24, 2016
V VELAYUDHAM Vs. ASSISTANT ENGINEER, TOWN PLANNING APPROVAL SECTION REGIONAL OFFICE SOUTH GREATER CHENNAI CORPORATION 115, MUTHULAKSHMI SALAI ADYAR	June 29, 2016
V. ANBAZHAGAN Vs. A. LASER	April 27, 2016
V. APPAVU Vs. THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED, 66, MELA PULIWARD ROAD, TRICHY	November 4, 2016
V. BAKTHAVACHALAM Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.	February 23, 2016
V. CHANDRASEKARAN Vs. VENKATANAICKER TRUST REP. BY ITS MANAGER, THIRU E.V.K.S. ELANGOVAN, NO.133, CUTCHERY STREET, ERODE	November 29, 2016
V. CHOKKALINGA CHETTIAR Vs. R.SRINIVASA NAIDU	August 11, 2016
V. DHARMARAJ Vs. THE MANAGING DIRECTOR, SALE CONFIRMATION COMMITTEE, TAMIL NADU HOUSING BOARD AND ORS.	April 6, 2016
V. GOVINDARAJAN Vs. THE INSPECTOR GENERAL OF REGISTRATION	April 18, 2016
V. KESAVAN Vs. THE EXECUTIVE ENGINEER AND ORS.	March 14, 2016
V. MANIKANDAN @ KUTTI @ MANI Vs. STATE REP BY INSPECTOR OF POLICE, T.4, MADURAVOYAL POLICE STATION,CHENNAI.(CR.NO.621 OF 2010)	December 8, 2016
V. MANOHARAN, REP. BY POWER OF ATTORNEY HOLDER, P.J. CHELLADURAI NO. 298, AMMAN NAGAR PAPANIACKENPALAYAM COIMBATORE Vs. S.R.K. PRASAD DIRECTOR, RAMAKRISHNA INDUSTRIES PVT. LTD. 53	December 8, 2016
V. NARAYANAN AND ORS. Vs. THE DIRECTOR AND ORS.	January 6, 2016
V. PARTHIBAN Vs. RAJA MOHAMADU	November 25, 2016
V. PONNUSAMY Vs. STATE	February 8, 2016
V. RADHA Vs. THE STATE AND ORS.	March 11, 2016
V. RADHA JAYALAKSHMI Vs. THE SECRETARY TO GOVT., HIGHER EDUCATION (J-2) DEPARTMENT AND ORS.	April 12, 2016
V. RAJAVEL Vs. THANGAMANI	November 15, 2016
V. RAMALINGAM AND ORS. Vs. GOVERNMENT OF PUDUCHERRY AND ORS.	February 16, 2016
V. RAMASAMY Vs. M.RANGANATHAN	August 18, 2016
V. RAVICHANDRAN S/O.VAIYAPURI PRESIDENT, KALINGAPATTI VILLAGE PANCHAYAT TIRUNELVELI DISTRICT TIRUNELVELI Vs. THE DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI	November 16, 2016
V. REVATHY Vs. THE STATE OF TAMIL NADU AND ORS.	January 5, 2016
V. SELVAKUMARI Vs. THE INSPECTOR GENERAL OF REGISTRATION, SANTHOME HIGH ROAD, CHENNAI	August 23, 2016
V. SELVARAJ Vs. A. SUBBURAJ AND ORS.	April 7, 2016
V. SHANTHI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT AND ORS.	March 16, 2016
V. SIVASHANKARAN Vs. N. VIJAYRAJ	October 19, 2016
V. VASUDEVAN AND ORS. Vs. INDIAN OVERSEAS BANK AND ORS.	February 22, 2016
V.A.PURUSHOTHAMAN Vs. THE SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT	April 25, 2016
V.ANANDAN Vs. THE SUPERINTENDING ENGINEER (OCCUPIER) BASIN BRIDGE GAS TURBINE STATION	August 2, 2016
V.ANGU Vs. THE COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT	July 20, 2016
V.ARUL Vs. STATE	June 9, 2016
V.ARUMUGAM Vs. R.CHANDRASEKARAN	May 26, 2016
V.B. KAMALANATHAN Vs. K. JAYASREE AND ORS.	April 29, 2016
V.B.R.MENON Vs. THE ASSISTANT EXECUTIVE ENGINEER	July 26, 2016
V.C. RAVICHANDRAN Vs. THE ASSISTANT ENGINEER OPERATION AND MAINTENANCE TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION, ALANGUDI, PUDUKOTTAI DISTRICT AND OTHERS	December 22, 2016
V.C.MURUGAN Vs. STATE	May 4, 2016
V.G.NAIDU @ GOVINDASAMY NAIDU Vs. PAHLAJRAJ GANGARAM @ PAHLAJ RAI	March 18, 2016
V.G.P. GOLDEN BEACH RESORT LTD. Vs. THE ASSISTANT COMMISSIONER (CT) FAC, THIRUVANMIYUR ASSESSMENT CIRCLE	March 2, 2016
V.K. RAHAMAN Vs. PALIWAN SAHIB CHARITIES TRUST	October 20, 2016
V.K.S. TRANSPORT, A REGISTERED FIRM, FUNCTIONING AT NO.18/126, PANCHALIAMMAN KOIL STREET, ARUMBAKKAM, CHENNAI Vs. THE SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION, GOVERNMENT OF TAMIL NADU (UNDERTAKING), NO.12, THAMBUSAMY ROAD, KILPAUK, CHENNAI	October 18, 2016
V.KARNAN Vs. T.VIVEKANANDHAN	March 30, 2016
V.KAVITHA Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD.	February 24, 2016
V.KRISHNAMURTHY Vs. AIRPORTS AUTHORITY OF INDIA	August 4, 2016
V.KRISHNAN Vs. THE SECRETARY UNION OF INDIA, MINISTRY OF PETROLEUM & NATURAL GAS,	August 3, 2016
V.KRISHNAN Vs. STATE	November 17, 2016
V.KUPPULAKSHMI Vs. JAIPRASANTH	August 26, 2016
V.L. BENIN DEVA KUMAR AND ORS. Vs. THE STATE OF TAMILNADU AND ORS.	April 4, 2016
V.M. RAVI CHELLMUTHU Vs. K. LOGU	January 20, 2016
V.MANAVALAN Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU	June 3, 2016
V.O. DURAISAMY MUDALIAR AND ORS. Vs. PARIJATHAMMAL AND ORS.	January 4, 2016
V.PALANIVEL Vs. THE REGIONAL TRANSPORT AUTHORITY, NAMAKKAL	August 12, 2016
V.PANDI Vs. THE SETTLEMENT COMMISSION (IT & WT)	August 10, 2016
V.PARANDHAMAN Vs. D.UMAMAHESWARAN	August 16, 2016
V.POOJASHRI Vs. THE CHAIRMAN ADMISSION COMMITTEE (UG)	September 19, 2016
V.R. MOHANRAJ Vs. THE COMMISSIONER OF SERVICE TAX - I AND ORS.	April 20, 2016
V.R. SUYAMPRAKASAM, HEREDITARY TRUSTEE Vs. COMMISSIONER	December 23, 2016
V.R.K.PALANIAPPAN Vs. V.R.S.APPUNATHAN @ ATHMANATHAN	April 15, 2016
V.RAMAKRISHNAN Vs. THE CONSERVATOR, TIRUNELVELI REGION	August 2, 2016
V.RAMIAH Vs. THE DISTRICT COLLECTOR	June 7, 2016
V.RENGAMMAL Vs. THE MANAGER,LIFE INSURANCE CORPORATION	June 9, 2016
V.S. DORAIRAJ Vs. THE TAMIL NADU MEDICAL COUNCIL	June 2, 2016
V.S. GUNASEELAN Vs. THE FOREST RANGE OFFICER POLLACHI FOREST RANGE ANNAMALAI TIGER RESERVE FOREST POLLACHI TALUK COIMBATORE DISTRICT	December 5, 2016
V.S. NATARAJHAN Vs. THE CHIEF ENGINEER, TAMIL NADU HOUSING BOARD AND ORS.	April 29, 2016
V.S.EKAMBARAM Vs. THE APPELLATE AUTHORITY	August 3, 2016
V.S.RAMALINGAM Vs. B.LAALITHA	December 8, 2016
V.SOUNDARARAJAN Vs. THE PRESIDING OFFICER, LABOUR COURT	April 21, 2016
V.THANGARASU Vs. STATE OF TAMILNADU	April 1, 2016
V.THIRULOKACHANDER Vs. UNION OF INDIA	April 28, 2016
V.THIRULOKACHANDER Vs. UNION OF INDIA	September 6, 2016
VAAMAN TEXPRINT PRIVATE LIMITED Vs. THE DIRECTOR OF HANDLOOMS AND TEXTILES, DEPARTMENT OF HANDLOOMS AND TEXTILES ORS.	March 7, 2016
VAAS AUTOMATION PRIVATE LIMITED Vs. STATE	June 1, 2016
VADA THIRUNAGESWARAM SENGUNTHA AND KAMAKSHI AMMAN WORSHIPPERS WELFARE SOCIETY Vs. GOVERNMENT OF TAMIL NADU	July 18, 2016
VADAMALAI Vs. STATE	August 29, 2016
VADAPALANI ANDAVAR TEMPLE DEVASTHANAM Vs. THE SOCIETY OF ST. JOSEPH COLLEGE, TIRUCHIRAPALLI AND ORS.	March 21, 2016
VADIVEL Vs. STATE	February 16, 2016
VADIVEL MURUGAN Vs. THE SECRETARY TO THE GOVERNMENT	August 16, 2016
VAIDIYALINGAM Vs. THE UNION TERRITORY OF INDIA AND ORS.	January 7, 2016
VAIGAI CLUB Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD , (TASMAC), CHENNAI; MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD , (TASMAC) GODOWN, SOOLAKKARAI, VIRUDHUNAGAR, VIRUDHUNAGAR DISTRICT	August 19, 2016
VAIGAI SAND LORRY OWNERS ASSOCIATION Vs. THE DISTRICT COLLECTOR	November 17, 2016
VAIRAVAN; KATHIRVEL MURUGAN Vs. VASANTHA	June 22, 2016
VAIRAVEL Vs. STATE	February 16, 2016
VAIYAPURI Vs. INSPECTOR OF POLICE	April 26, 2016
VALARMATHI Vs. ANANDAN	July 27, 2016
VALARMATHI Vs. STATE	February 12, 2016
VALLABHI Vs. R.RAJASABHAI	November 9, 2016
VALLI Vs. THE DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT	August 29, 2016
VALLIAMMAL Vs. SHEIK PEER MOHAMMED	April 5, 2016
VALLUVAR GUIDE TECHNICAL TRAINING COLLEGE Vs. M. DINAKARAN AND ORS.	February 22, 2016
VAMADEV EXPORTS REPRESENTED BY ITS PARTNER V MANIKANDAN Vs. COMMISSIONER (APPEALS) OFFICE OF COMMISSIONER OF CUSTOMS	December 16, 2016
VANCHIKODI Vs. THE DISTRICT COLLECTOR, MADURAI AND ORS.	February 8, 2016
VANITHA Vs. STATE	September 8, 2016
VANJIAMMAL AND ORS. Vs. N. MADHANKUMAR	March 15, 2016
VANNIAKULA KSHATRIAR TEMPLE AND NANDAVANAM TRUST BY ITS TRUSTEES Vs. RAJU @ KANDASAMY	November 4, 2016
VASANTHA Vs. THE GOVERNMENT OF TAMIL NADU	April 4, 2016
VASUDHA BIOTEK PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS	March 30, 2016
VASUMATHI MARIMUTHU Vs. STATE	August 3, 2016
VASUNDHARA Vs. M.DHANALAKSHMI	September 22, 2016
VBHC CHENNAI VALUE HOMES PRIVATE LTD Vs. ASSISTANT COMMISSIONER (CT)	September 12, 2016
VEDIAPPAN Vs. STATE	June 28, 2016
VEERAMANI Vs. STATE	September 22, 2016
VELAAYUDAM Vs. SHENBAGARAJAN	September 15, 2016
VELAN @ VELARASAN Vs. STATE REP. BY THE INSPECTOR OF POLICE, MARANDAHALLI CIRCLE, DHARMAPURI DISTRICT (CRIME NO. 93 OF 2010)	June 22, 2016
VELAVAN Vs. STATE	March 7, 2016
VELLAISAMY Vs. THE TAHSILDAR,TALUK OFFICE	June 6, 2016
VELLORE CITIZENS WELFARE FORUMS AND ORS. Vs. UNION OF INDIA AND ORS.	April 7, 2016
VELU Vs. THE STATE OF TAMIL NADU, REP. BY THE INSPECTOR OF POLICE	November 15, 2016
VELU @ VELMURUGAN Vs. STATE	March 24, 2016
VELU NAMBIAR Vs. MUTHTHAMMAL	March 14, 2016
VELUCHAMY Vs. RAJAN	April 15, 2016
VELUMANI Vs. R PURUSOTHAMAN; R MANI; P VENKATAPATHY; D JAYASREE; V KAMALAM	April 26, 2016
VENDANTHIPILLAI Vs. C.KAJA MOHIDEEN	August 9, 2016
VENKATACHALAM Vs. SUPPARAYAN	June 23, 2016
VENKATAPPA Vs. STATE	March 29, 2016
VENKATARAMANA HOLDINGS PRIVATE LIMITED Vs. PRICOL HOLDINGS LIMITED	September 9, 2016
VENKATESAN AND OTHERS Vs. STATE	January 22, 2016
VENKATESAN; RADHAKRISHNAN Vs. STATE	April 5, 2016
VENKATESH REDDY Vs. STATE	August 10, 2016
VENNILA Vs. STATE	January 21, 2016
VENTURE SOFTECH INDIA PRIVATE LTD. REPRESENTED BY C.E.O. N.S. MURALI SOURABHA COMPLEX HINDU, AGED ABOUT 45 YEARS NO. 5, AM, INDUSTRIAL ESTATE 12TH K.M. STONE GARAVEBHAVI PALAYA BENGALURU 560 069 Vs. STARTUP XPERTS ITS PROPRIETOR, POORNIMA REPRESENTED BY POWER AGENT SHYAM SEKAR S, 44 YEARS S/O R. SETHUNARAYANAN NO. 8 AND 9, EVR STREET KOTHARI NAGAR RAMAPURAM CHENNAI 600 089	November 28, 2016
VENTUREAST PROACTIVE FUND LLC; VENTUREAST SEDCO PROACTIVE FUND LLC; VENTUREAST FUND ADVISORS INDIA PRIVATE LIMITED; VENTUREAST TRUSTEE COMPANY PRIVATE LIMITED Vs. C MOHAN RAM	June 24, 2016
VENTURETECH SOLUTIONS Vs. CONVEYORS INDIA FABRICATIONS PVT. LTD.	December 23, 2016
VENUS DECORS Vs. THE COMMERCIAL TAX OFFICER, VEPERY ASSESSMENT CIRCLE	February 25, 2016
VETRIVEL AND ORS. Vs. STATE BY THE INSPECTOR OF POLICE	February 10, 2016
VETRIVELAN @ SATHIYA Vs. STATE	July 15, 2016
VIDHYA HOSPITAL Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, RECOVERY OFFICER	April 22, 2016
VIGNESHKUMAR Vs. STATE	January 22, 2016
VIGNESHWARAN @ VIGNESH RAM Vs. STATE	August 9, 2016
VIJAI Vs. STATE	June 28, 2016
VIJAY @ RAJA @ VIJILAS Vs. STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT	November 15, 2016
VIJAY BASKAR Vs. STATE	July 15, 2016
VIJAY PRADAP SINGH Vs. STATE	March 23, 2016
VIJAYALAKSHMI Vs. SECRETARY TO GOVERNMENT AND OTHERS	January 11, 2016
VIJAYALAKSHMI Vs. SRI ARULMIGHU VEERAMAATHIAMMAN THIRUKKOIL TRUST	November 24, 2016
VIJAYALAKSHMI AND OTHERS Vs. SRI ARULMIGHU VEERAMAATHIAMMAN THIRUKKOIL TRUST	November 22, 2016
VIKAR REALITY PRIVATE LIMITED; DAL TOLL AND ROAD PRIVATE LIMITED; DISC ASSETS LEAD INDIA LIMITED Vs. STATE	June 1, 2016
VIKASH J. SHAH AND ORS. Vs. THE COMMISSIONER (APPEALS) AND ORS.	January 29, 2016
VILVANATHAN Vs. STATE	June 21, 2016
VIMAL PHARMA Vs. UNION OF INDIA; BRIJENDRA SINGH MEENA	July 20, 2016
VIMALADEVIAMMAL; MAYILVAGANAM; EASAIVAANAN; UDAYAVAANAN; MADHIVAANAN; SIMMAVANI; BUJAVANI Vs. V GUNASEKARAN	April 6, 2016
VINCENT; SIKANTHAR MOHIDEEN Vs. STATE	August 22, 2016
VISAL LUBETECH CORPORATION, REP , BY ITS PROPRIETOR R PARIVALLAL; P KARTHIKEYAN Vs. ADDITIONAL COMMISSIONER OF CUSTOMS	September 30, 2016
VISHNU BARGAVI S. Vs. THE DIRECTOR, NEET EXAM, SHIKSHA KENDRA	September 29, 2016
VISHNU PAPER PRODUCTS PVT. LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, NUNGAMBAKKAM AND ORS.	January 28, 2016
VITTAL SAMPATH KUMARAN Vs. SPECIAL COMMISSIONER AND OTHERS	January 18, 2016
VIVEK Vs. G. SUBRAMANI	February 24, 2016
VMR TEXTILES PRIVATE LIMITED Vs. PARAMPARA SPINNING MILLS PRIVATE LIMITED	July 18, 2016
VUMMUDI ETHIRAJ AND ORS. Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM AND ORS.	April 20, 2016
W S INDUSTRIES (INDIA) LTD Vs. DISTRICT REVENUE OFFICER; REVENUE DIVISIONAL OFFICER; THASILDAR; PERUMALSWAMY; AUTHORISED OFFICER; AUTHORISED SIGNATORY	August 30, 2016
WELCOME FISHERIES LTD. Vs. COMMISSIONER OF CUS. (APPEALS-II), CHENNAI	December 8, 2016
WORKMEN Vs. N SENTHAMARAI	April 7, 2016
WS RETAIL SERVICES PRIVATE LIMITED Vs. UNION OF INDIA	December 2, 2016
XEROX MODI CORPORATION LTD. Vs. STATE OF TAMIL NADU	March 22, 2016
XOMOX SANMAR LTD. Vs. THE ASSISTANT COMMISSIONER (C.T)	August 1, 2016
Y NAGANANDINI Vs. T N PUSHPALATHA	April 26, 2016
Y.HARSHIDHA Vs. THE DISTRICT COLLECTOR ERODE DISTRICT	August 5, 2016
Y.SUVITHA Vs. THE SECRETARY TO GOVERNMENT	April 26, 2016
YAGNA MOORTHI Vs. ASSISTANT COMMISSIONER AND OTHERS	January 12, 2016
YASHODHA Vs. CHELLAMMAL	December 15, 2016
YESUDHAS Vs. PRIMALA REGU	November 2, 2016
YESUPATHAM Vs. STATE	April 6, 2016
YOGESH DUTT Vs. THE STATE OF TAMILNADU	March 30, 2016
YOGESH KUMAR AGARWALLA Vs. THE BRANCH MANAGER,UNION BANK OF INDIA	August 4, 2016
YOUNG MENS CHRISTIAN ASSOCIATION Vs. M SOLOMON	April 21, 2016
YOUTUBE LLC 901, CHERRY AVENUE SAN BRUNO CALIFORNIA Vs. M/S. LEBARA FOUNDATION HAVING ITS REGISTERED OFFICE AT LEBARA TOWER NO.327, ANNA SALAI TEYNAMPET, CHENNAI	October 25, 2016
YUVARAJ Vs. STATE	June 21, 2016
ZAHIR HUSSAIN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.	January 12, 2016

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