ANGUSAMY Vs. TAMILARASI
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December 4, 2015 |
B.S.DURAI Vs. KULANTHAIAMMAL
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December 4, 2015 |
.B.UDHAYA KANTH Vs. THE INSPECTOR OF POLICE
|
December 3, 2015 |
.MURUGESAN Vs. THE STATE REPRESENTED BY
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December 2, 2015 |
A ANANDAKUMRA Vs. COMMISSIONER; JOINT COMMISSIONER
|
April 17, 2015 |
A ANANTHI Vs. DIRECTOR GENERAL OF POLICE
|
April 29, 2015 |
A ANWAR ALI Vs. STATE
|
September 8, 2015 |
A ARPUTHASAMY Vs. JAYARAMAN
|
April 30, 2015 |
A JAGANATHAN Vs. PRESIDING OFFICER, LABOUR COURT, SALEM; SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD; CHIEF ENGINEER/HYDRO GENERATION, TAMIL NADU ELECTRICITY BOARD
|
November 19, 2015 |
A KALAI SELVI Vs. TAHSILDAR
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September 29, 2015 |
A KALAIVANI Vs. CHIEF ENGINEER (PERSONNEL)
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August 11, 2015 |
A KALIMUTHAN Vs. DISTRICT REVENUE OFFICER
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September 30, 2015 |
A KRISHNA MANTHRI Vs. STATE OF TAMIL NADU
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March 31, 2015 |
A MADHESWARAN Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT
|
March 26, 2015 |
A MARUTHACHALAM Vs. STATE
|
November 18, 2015 |
A MEEGA Vs. S BASKAR
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September 11, 2015 |
A MUTHUIRUVAKKAL Vs. STATE BANK OF INDIA AND ANOTHER
|
November 27, 2015 |
A RAMADASAN Vs. INSPECTOR OF POLICE
|
December 22, 2015 |
A S ARUNACHALAM Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING; DEPUTY DIRECTOR OF TOWN AND COUNTRY PLANNING; DISTRICT COLLECTOR, TIRUNELVELI DISTRICT; MUNICIPALITY COMMISSIONER, PULIANGUDI MUNICIPALITY; ANNAI MEENAKSHI EDUCATION COLLEGE
|
July 15, 2015 |
A S SIVAKUMAR Vs. EXECUTIVE OFFICER AND OTHERS
|
December 11, 2015 |
A SATHASIVAM Vs. UNION OF INDIA
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June 5, 2015 |
A SENTHIL KUMAR Vs. GENERAL MANAGER, STATE BANK OF INDIA
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August 6, 2015 |
A SUBRAMANIAN Vs. C KATHIRAVAN; R ANANDHAVALLI
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September 9, 2015 |
A SUNDARARAJAN Vs. SANTHOSH KUMAR; LAKSHMI; REVATHI; BHARATHI; MANIMEGALAI
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January 29, 2015 |
A T KALYANI Vs. L MUTHIAH
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September 29, 2015 |
A TAMILARASI Vs. SECRETARY; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
November 27, 2015 |
A V ARUNACHALAM Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CO LTD
|
September 14, 2015 |
A YASIM KHAN Vs. A ABDUL
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December 18, 2015 |
A. ABDUL RAHIM AND ORS. Vs. STATE
|
March 11, 2015 |
A. AIAMPERUMAL Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
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March 20, 2015 |
A. ANNADURAI Vs. THE SECRETARY TO THE GOVERNMENT OF TAMIL NADU REVENUE DEPARTMENT AND ORS.
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April 7, 2015 |
A. ANNAMALAI AND ORS. Vs. SRI OM AMMAN DEVASTHANAM, KRISHNA PUDUR
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September 8, 2015 |
A. ARIVUDAIYAPPAN AND ORS. Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
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April 16, 2015 |
A. ASHOK KUMAR Vs. SUNDER SINGH AND ORS.
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February 11, 2015 |
A. ASUVATHAMAN Vs. UNION OF INDIA AND ORS.
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October 30, 2015 |
A. BALASAMY Vs. UNION OF INDIA AND ORS.
|
June 16, 2015 |
A. BEEMA DOWLATH AND ORS. Vs. THE STATE OF TAMILNADU AND ORS.
|
April 9, 2015 |
A. BHAGAVATHI PARAMASIVAM Vs. THE MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD AND ORS.
|
February 26, 2015 |
A. CHANDRASEKARAN Vs. T. VENUGOPAL
|
January 12, 2015 |
A. CHIDAMBARAM Vs. JOINT COMMISSIONER, TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD
|
September 30, 2015 |
A. CHINNAPONNU Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
March 20, 2015 |
A. CHINNASAMY Vs. STATE AND ORS.
|
March 19, 2015 |
A. CHOCKALINGAM Vs. THE UNION OF INDIA AND ORS.
|
January 30, 2015 |
A. CLINTON JUDE Vs. THE MEDICAL COUNCIL OF INDIA AND ORS.
|
March 23, 2015 |
A. DAKSHANAMOORTHY Vs. V. SUYAMBULINGAM
|
March 18, 2015 |
A. DEVARAJ Vs. THE MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
April 30, 2015 |
A. DEVARAJ AND ORS. Vs. THE REVENUE DIVISIONAL OFFICER, DHARMAPURI DISTRICT AND ORS.
|
June 19, 2015 |
A. DEVI SANGEETHA AND ORS. Vs. SECRETARY TO GOVT., HEALTH AND FAMILY WELFARE DEPT., SECRETARIAT AND ORS.
|
April 29, 2015 |
A. DHAVEETHU Vs. DIST. COLLECTOR AND ORS.
|
June 10, 2015 |
A. DIVYA Vs. STATE AND ORS.
|
June 16, 2015 |
A. EDWIN ALEX AND ORS. Vs. THE FOOD INSPECTOR, NAGERCOIL MUNICIPALITY
|
September 21, 2015 |
A. ELANGOVAN AND ORS. Vs. THE STATE OF TAMILNADU AND ORS.
|
March 11, 2015 |
A. FRANCIS Vs. THE DISTRICT REVENUE OFFICER AND ORS.
|
April 17, 2015 |
A. GANESAN AND ORS. Vs. THE DISTRICT COLLECTOR AND ORS.
|
March 9, 2015 |
A. GOMATHI Vs. A. SANGEETHA
|
June 24, 2015 |
A. GOMATHIEASWAR Vs. G. RAJA MEENA
|
June 19, 2015 |
A. GOWDHAMAN Vs. SHEELA BALAKRISHNAN AND ORS.
|
November 17, 2015 |
A. HARI KUMAR Vs. P. RAJENDRA KUMAR AND ORS.
|
April 1, 2015 |
A. HAROON Vs. THE JOINT DIRECTOR DIRECTORATE OF SCHOOL EDUCATION AND ORS.
|
March 20, 2015 |
A. INAYATHULLAH Vs. A. RAMESH
|
January 6, 2015 |
A. INBARAJ AND ORS. Vs. DINAKARAN
|
September 11, 2015 |
A. IRUDAYAM Vs. UNION OF INDIA AND ORS.
|
June 4, 2015 |
A. JAWAHARLAL Vs. THAYAMMAL
|
April 9, 2015 |
A. JAYAMARY Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 31, 2015 |
A. JAYASINGH RAJAMANI Vs. STATE AND ORS.
|
September 11, 2015 |
A. JOHNSON AND ORS. Vs. THE CORPORATION OF CHENNAI AND ORS.
|
March 23, 2015 |
A. JOSE ANTONY Vs. THE DEPUTY GENERAL MANAGER (I/C) LPG, INDIAN OIL CORPORATION LTD.
|
October 8, 2015 |
A. KAILASAM Vs. P. MUTHURAMAN AND ORS.
|
October 27, 2015 |
A. KAMAL BATCHA Vs. GOKULAM AMMAL AND ORS.
|
March 3, 2015 |
A. KANDASAMY AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
August 24, 2015 |
A. KANNAN Vs. JOINT REGISTRAR OF CO-OP SOCIETIES AND ORS.
|
April 27, 2015 |
A. KATHIRESAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
July 31, 2015 |
A. KAVITHA Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 3, 2015 |
A. KISHORE AND ORS. Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
|
November 23, 2015 |
A. KRISHNA KUMAR Vs. P. REGINA AND ORS.
|
March 4, 2015 |
A. KRISHNAN Vs. STATE OF TAMILNADU AND ORS.
|
August 18, 2015 |
A. KUMARAN Vs. STATE
|
February 20, 2015 |
A. KUTTRALINGAM Vs. THE DISTRICT COLLECTOR AND ORS.
|
July 23, 2015 |
A. LOGANATHAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
May 28, 2015 |
A. MADASAMY Vs. THUVARAGAPATHY VINAYAGAR SAMUTHAYAM AND ORS.
|
September 4, 2015 |
A. MALAISAMY Vs. UNION OF INDIA AND ORS.
|
September 29, 2015 |
A. MANIKANDAN AND ORS. Vs. MANONMANI
|
December 9, 2015 |
A. MARRAPPAN Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
|
March 11, 2015 |
A. MAYAKRISHNAN Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT AND ORS.
|
June 4, 2015 |
A. MURUGAN Vs. THE TAMIL NADU STATE ELECTION COMMISSION AND ORS.
|
September 16, 2015 |
A. MURUGESAN Vs. THE SUPERINTENDING ENGINEER, TANGEDCO AND ORS.
|
June 9, 2015 |
A. NAJEEBUR RAHMAN Vs. THE DISTRICT REVENUE OFFICER, RAMNAD DISTRICT AND ORS.
|
September 30, 2015 |
A. NARASIMHAN AND ORS. Vs. ATHILAKSHMI AND ORS.
|
October 5, 2015 |
A. NASIRA BEGUM Vs. V. HUSAIN AHMED AND ORS.
|
October 29, 2015 |
A. PALANIRAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST (FR-1) DEPARTMENT AND ORS.
|
August 31, 2015 |
A. PALANIVELU Vs. STATE AND ORS.
|
February 12, 2015 |
A. PANDIARAJAN Vs. P. MOORTHY AND ORS.
|
January 21, 2015 |
A. PARTHASARATHY AND ORS. Vs. STATE AND ORS.
|
March 5, 2015 |
A. PERIYASAMY Vs. STATE
|
March 2, 2015 |
A. PERUMAL Vs. STATE AND ORS.
|
February 23, 2015 |
A. PRAVEEN Vs. C.K. HARIPRASAD AND ORS.
|
May 7, 2015 |
A. RAJA Vs. THE STATE
|
April 23, 2015 |
A. RAJA Vs. THE ANNA UNIVERSITY AND ORS.
|
January 30, 2015 |
A. RAJASEKARAN Vs. DIRECTOR OF VIGILANCE AND ANTI-CORRUPTION AND ORS.
|
June 9, 2015 |
A. RAJENDRAN Vs. THE JOINT COMMISSIONER, HR & CE DEPARTMENT AND ORS.
|
August 10, 2015 |
A. RAMACHANDRAN Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
|
November 24, 2015 |
A. RAMASAMY AND ORS Vs. STATE
|
October 29, 2015 |
A. RAMIAH Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU AND ORS.
|
April 1, 2015 |
A. RANGARAJU Vs. THE GOBICHETTIPALAYAM AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY NO. 544
|
June 12, 2015 |
A. RAVI Vs. THE DISTRICT COLLECTOR AND ORS.
|
April 15, 2015 |
A. ROSALIND SANTHI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 12, 2015 |
A. SAMBANDAM Vs. NARPATH BOKADIA JAIN AND ORS.
|
March 5, 2015 |
A. SANKARA SUBBU Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
August 5, 2015 |
A. SANTHOS YADAV Vs. THE BAR COUNCIL OF TAMIL NADU AND ORS.
|
June 19, 2015 |
A. SARASWATHY Vs. THANGAMUTHU AND ORS.
|
August 24, 2015 |
A. SARAVANAN Vs. THE DIRECTOR OF ART & CULTURE AND ORS.
|
March 10, 2015 |
A. SELVARAJ KUMAR Vs. STATE
|
August 20, 2015 |
A. SENGODAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
July 29, 2015 |
A. SETHURAMAN AND ORS. Vs. THE STATE
|
January 28, 2015 |
A. SHAJAHAN Vs. JOINT DIRECTOR OF HANDLOOMS AND ORS.
|
February 10, 2015 |
A. SIVAPERUMAL Vs. TANGEDCO AND ORS.
|
October 13, 2015 |
A. SUBBIAH Vs. THE DISTRICT COLLECTOR AND ORS.
|
October 30, 2015 |
A. SULTHANKHAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
April 1, 2015 |
A. THANGARAJ Vs. JEENATH PARITHA AND ORS.
|
July 27, 2015 |
A. THANKASAMY Vs. RAJAM AND ORS.
|
April 1, 2015 |
A. THEERTHAGIRI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND ORS.
|
March 9, 2015 |
A. THIRUVASAKAM Vs. J. SATHYANARAYAN
|
March 27, 2015 |
A. UNNIKRISHNAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 17, 2015 |
A. VARADHAN Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
|
January 22, 2015 |
A. VENKATACHALAM AND ORS. Vs. PARVATHAM AND ORS.
|
September 9, 2015 |
A. VENKATESWARAN Vs. ARULMIGHU POOLANANTEESWARAR TEMPLE AND ORS.
|
June 26, 2015 |
A. VICTOR RAJA Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, ARMED POLICE
|
February 23, 2015 |
A. VIJAYA Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ORS.
|
March 6, 2015 |
A. VIJAYALAKSHMI Vs. THE CHAIRPERSON, DEBT RECOVERY APPELLATE TRIBUNAL AND ORS.
|
February 24, 2015 |
A. VIJAYARANI Vs. KARUPPANAN
|
December 15, 2015 |
A. WAHAB Vs. THE SPECIAL COMMISSIONER & COMMISSIONER OF REVENUE ADMINISTRATION, CHEPAUK AND ORS.
|
September 10, 2015 |
A. ZAHARIAH JEYAKUMAR AND ORS. Vs. S. SUNDAR SINGH AND ORS.
|
June 3, 2015 |
A. ZAHIR HUSSAIN Vs. THE REGISTRAR, DEBT RECOVERY APPELLATE TRIBUNAL AND ORS.
|
April 6, 2015 |
A.A. THAMEEM ANSARI AND ORS. Vs. THE SUB-REGISTRAR SOUTH-JOINT I
|
March 9, 2015 |
A.FRANCIS Vs. TAMIL NADU STATE TRANSPORT
|
December 7, 2015 |
A.G. GOPAL Vs. THE COMMISSIONER CUM CHIEF SECRETARY, VIGILANCE AND ANTI-CORRUPTION AND ORS.
|
June 5, 2015 |
A.GOPAL Vs. THE MANAGING DIRECTOR MADURAI
|
December 9, 2015 |
A.I. AGNEL ILANGOVAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 22, 2015 |
A.JAYANTHI Vs. THE SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
June 19, 2015 |
A.K. ANBALAZGAGAN Vs. P. KALAIMAGAL
|
March 10, 2015 |
A.K. NITHYANANDHAM Vs. SARASWTHI VELUSAMY AND ORS.
|
August 13, 2015 |
A.K.R. POLY INDUSTRIES Vs. THE ASSISTANT COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
April 9, 2015 |
A.L. ABUL KALAM AZAD Vs. T. RATHINAKUMAR
|
September 11, 2015 |
A.M. ABU BACKER SIDDIQUE Vs. REHAMATHUNNHISA BEGUM AND ORS.
|
July 16, 2015 |
A.M. ASHIQ ARAFAT Vs. STATE
|
December 14, 2015 |
A.M. MOHAN GANDHI Vs. C. UTHIRAKUMAR AND ORS.
|
June 4, 2015 |
A.M.S. SHIHABUDDIN Vs. TAMIL NADU WAKF BOARD AND ORS.
|
September 25, 2015 |
A.M.S. SHIHABUDDIN AND ORS. Vs. THE TAMIL NADU WAKF BOARD AND ORS.
|
November 26, 2015 |
A.MARY JANCY RANI Vs. THE DIRECTOR OF SCHOOL EDUCATION
|
December 8, 2015 |
A.N. DYANESWARAN AND ORS. Vs. THE SPECIAL DIRECTOR OF ENFORCEMENT, ENFORCEMENT DIRECTORATE, GOVERNMENT OF INDIA AND ORS.
|
August 19, 2015 |
A.N. SHANMUGAM Vs. G. SARAVANAN
|
January 9, 2015 |
A.N. VISALAKSHI Vs. THE SPECIAL COMMISSIONER, URBAN LAND CEILING AND LAND REFORMS AND ORS.
|
August 5, 2015 |
A.P. APPUSAMY Vs. S. RAJASEKARAN
|
February 24, 2015 |
A.POOVALINGAM Vs. THE TAMIL NADU STATE TRANSPORT
|
December 9, 2015 |
A.PRABHU Vs. THE CHAIRMAN
|
December 2, 2015 |
A.R. METALLURGICALS P. LTD. Vs. CESTAT, CHENNAI
|
March 27, 2015 |
A.RAVI Vs. THE SUPERINTENDENT OF POLICE
|
December 2, 2015 |
A.ROHINIKUMAR Vs. THE SECRETARY,MINISTRY OF TRANSPORT AND HIGHWAYS,GOVERNMENT OF INDIA
|
November 20, 2015 |
A.S. RADHAKRISHNAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
July 31, 2015 |
A.S.CONSTRUCTIONS AND LIGHTING CO. Vs. ELANGOVAN
|
January 6, 2015 |
A.SUBBIAH Vs. THE STATE OF TAMIL NADU
|
December 9, 2015 |
A.V. BELLARMIN AND ORS. Vs. V. SANTHAKUMARAN NAIR
|
August 13, 2015 |
A.V. RAVICHANDRAN Vs. SRI GOKULAM CHIT AND FINANCE COMPANY PVT. LTD.
|
February 13, 2015 |
A.V. THOMAS LEATHER & ALLIED PRODUCTS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER (CT)
|
October 9, 2015 |
A.V.SHANMUGASUNDARAM Vs. STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE, BS & FC BANGALORE
|
April 29, 2015 |
A.VELLADURAI Vs. THE INSPECTOR GENERAL OF POLICE
|
December 1, 2015 |
A/M. NAVANEETHESWARA SWAMY THIRUKOIL Vs. STATE OF TAMIL NADU
|
January 13, 2015 |
AALANGARAVADIVU Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
April 8, 2015 |
AARON SASI AND ORS. Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 10, 2015 |
AAT ACADEMY INDIA LIMITED Vs. TASNEEM PATEL
|
August 6, 2015 |
AAYEEAMMAL AND ORS. Vs. KAMALAMMAL
|
June 9, 2015 |
ABB INDIA LTD. Vs. THE ASSISTANT COMMISSIONER (CT) AND ORS.
|
September 30, 2015 |
ABDUL JABBAR Vs. KAMARUNISHA
|
June 9, 2015 |
ABDUL KABUR Vs. UNION OF INDIA AND ORS.
|
February 4, 2015 |
ABDUL KHADER AND ORS. Vs. K. PECHIAMMAL
|
March 3, 2015 |
ABDUL RAHMAN Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
|
June 30, 2015 |
ABDUL RAHMAN Vs. THE INSPECTOR OF POLICE AND ORS.
|
March 4, 2015 |
ABDUL RAHUMAN Vs. STATE; SYED ALI FATHIMA
|
March 31, 2015 |
ABDUL WAHITH Vs. MOHAMMED ALI
|
December 4, 2015 |
ABDUSALAM Vs. A SALEEM
|
April 28, 2015 |
ABDUSALAM AND ORS. Vs. S.E. VASUDEVAN
|
April 28, 2015 |
ABL TRADERS Vs. THE COMMERCIAL TAX OFFICER, COMMERCIAL TAX DEPARTMENT
|
September 25, 2015 |
ABU CONSTRUCTION Vs. COMMISSIONER, ATTUR MUNICIPALITY AND ORS.
|
December 7, 2015 |
ABUBACKKAR SIDDIQ AND ORS. Vs. GANESAN
|
June 2, 2015 |
ABUBAKKAR Vs. THE STATE
|
January 5, 2015 |
ADAIKALARAJ Vs. STATE
|
September 7, 2015 |
ADANI ENTERPRISES LTD. Vs. UNION OF INDIA AND ORS.
|
August 4, 2015 |
ADHI PENTHECOSTHE SATHIYA SABHAI Vs. V.T. ALEXANDER
|
March 13, 2015 |
ADHILAKSHMI Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 22, 2015 |
ADHIMOOLAM Vs. KUMARAVEL
|
July 6, 2015 |
ADI AND ORS. Vs. STATE
|
April 16, 2015 |
ADI PENTHECOSTHE SATHYA SABHAI Vs. V.T. ALEXANDER
|
April 1, 2015 |
ADITYA INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 11, 2015 |
ADITYARAM PROPERTIES PVT LTD , CHENNAI Vs. SANTHANAM AND OTHERS
|
June 2, 2015 |
ADVANCE INFRA DEVELOPERS PVT LTD Vs. GOVERNMENT OF TAMILNADU; COLLECTOR, NAGAPATTINAM DISTRICT
|
April 10, 2015 |
AGROCROPS EXIM LTD. Vs. UNION OF INDIA
|
July 14, 2015 |
AHAMED BILAI Vs. SUPERINTENDENT OF POLICE
|
September 25, 2015 |
AHAMED KHAN AND ORS. Vs. THE REVENUE DIVISIONAL OFFICER-CUM-SUB-DIVISIONAL MAGISTRATE AND ORS.
|
November 24, 2015 |
AIA ENGINEERING LIMITED Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS.
|
February 20, 2015 |
AIDED ELEMENTARY SCHOOL Vs. THE DIRECTOR OF ELEMENTARY EDUCATION AND ORS.
|
March 2, 2015 |
AIDEES ELECTRONICS (P.) LTD. Vs. CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
August 13, 2015 |
AIM ASSOCIATES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 4, 2015 |
AIRCEL LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX AND ORS.
|
June 11, 2015 |
AIRCEL LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX, COIMBATORE AND ORS.
|
July 3, 2015 |
AIRPORTS AUTHORITY OF INDIA CHENNAI INTERNATIONAL AIRPORT Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 13, 2015 |
AJAY KUMAR BISNOI AND ORS. Vs. KEI INDUSTRIES LIMITED
|
September 25, 2015 |
AJITH KUMAR Vs. SECRETARY TO GOVERNMENT
|
February 2, 2015 |
AJITHA GAS AGENCY Vs. THE EXECUTIVE DIRECTOR TAMIL NADU STATE OFFICE INDIAN OIL CORPORATION LTD. AND ORS.
|
February 4, 2015 |
AJK SAFETY ENGINEERING Vs. THE COMMERCIAL TAX OFFICER-I AND ORS.
|
October 29, 2015 |
AJMEER SHERRIFF AND CO Vs. INCOME TAX OFFICER
|
February 2, 2015 |
AKASH DREDGING & MARINE SERVICES (P) LTD. Vs. OWNERS AND PARTIES INTERESTED IN THE DREDGER CSD MARG CAUVERY
|
January 12, 2015 |
AKILA RAMACHANDRA PRASAD Vs. STATE
|
June 5, 2015 |
AKILAN Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT AND ORS.
|
January 22, 2015 |
ALAGAPPA SWAMY Vs. DISTRICT COLLECTOR, COLLECTORATE, TIRUNELVELI; EXECUTIVE OFFICER, RAYAGIRI TOWN PANCHAYAT; ASSISTANT DIRECTOR (TOWN PANCHAYAT); ESSAKI DURAICHI
|
February 12, 2015 |
ALAGARSAMY Vs. STATE OF TAMIL NADU AND ORS.
|
April 22, 2015 |
ALAGARSAMY AND ORS. Vs. ANDIANANDAM AND ORS.
|
March 16, 2015 |
ALAGU Vs. STATE
|
April 28, 2015 |
ALAGU BALKRISHNAN Vs. THE JOINT SECRETARY, (PSP) AND ORS.
|
October 8, 2015 |
ALAGU NACHIYAR EDUCATIONAL TRUST Vs. DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE; SUPERINTENDING ENGINEER, HIGHWAYS DEPARTMENT; ASSISTANT DIVISIONAL ENGINEER (HIGHWAYS), CONSTRUCTION AND MAINTENANCE; G MANIVEL
|
December 9, 2015 |
ALAMELU Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
June 29, 2015 |
ALEXPANDIAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
March 23, 2015 |
ALFRED PONNUDASAN Vs. THE STATE OF TAMIL NADU
|
August 25, 2015 |
ALIYAR SYED THAHA MOHAMED JALAL Vs. ADDL./JT. SECY., DEPARTMENT OF REVENUE
|
March 26, 2015 |
ALL INDIA CHESS FEDERATION Vs. CHESS ASSOCIATION OF INDIA AND ORS.
|
March 3, 2015 |
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. JOHN BOSCO POLYTECHNIC COLLEGE
|
July 22, 2015 |
ALOYS WOBBEN Vs. INTELLECTUAL PROPERTY APPELLATE BOARD AND ORS.
|
February 2, 2015 |
ALSTOM T & D INDIA LTD. Vs. ASSISTANT COMMISSIONER, LTU
|
November 3, 2015 |
ALWYIN Vs. STATE
|
March 30, 2015 |
AMALA Vs. RAJESHWARI
|
June 2, 2015 |
AMALA BOSE AND ORS. Vs. THE INCOME TAX OFFICER, NON-CORPORATE WARD 2(5) AND ORS.
|
July 8, 2015 |
AMALDOSS AND ORS. Vs. STATE
|
February 5, 2015 |
AMARAVATHI Vs. .THE ACCOUNTANT GENERAL
|
December 1, 2015 |
AMARAVATHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 2, 2015 |
AMARAVATHI CO-OPERATIVE SUGAR MILLS LTD. Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA AND ORS.
|
April 30, 2015 |
AMARNATH SHROFF AND ORS. Vs. THE OFFICIAL LIQUIDATOR OF ORIGIN AGRO STAR LTD. AND ORS.
|
January 30, 2015 |
AMARPRAKASH DEVELOPERS P LTD Vs. ASSISTANT COMMISSIONER
|
February 18, 2015 |
AMBATTUR CLOTHING LTD. Vs. THE PRESIDING OFFICER, FIRST ADDITIONAL LABOUR COURT AND ORS.
|
September 9, 2015 |
AMBEDKAR MANDRAN-THIRUCHULI Vs. SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
|
April 13, 2015 |
AMBEDKAR TAHDCO CONTRACTORS ASSOCIATION Vs. THE PRINCIPAL SECRETARY TO GOVT. AND ORS.
|
February 10, 2015 |
AMBIKA AND ORS. Vs. M. SHAMSHAD AND ORS.
|
April 21, 2015 |
AMBRISH ASHOK PATHAK Vs. THE TAMILNADU HOUSING BOARD AND ORS.
|
February 4, 2015 |
AMEENABEE Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
February 5, 2015 |
AMEERJAN AND ORS. Vs. SHANTHA
|
December 21, 2015 |
AMERICORP BUSINESS SERVICES PRIVATE LIMITED Vs. THE SUPERINTENDING ENGINEER CEDC (WEST)
|
March 6, 2015 |
AMJIT KHAN Vs. STATE
|
September 22, 2015 |
AMMA LINES LTD. Vs. FUGRO SURVEY (INDIA) PVT. LTD.
|
April 30, 2015 |
AMMAJI Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE; SUPERINTENDENT OF PRISON
|
November 24, 2015 |
AMMALU Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 5, 2015 |
AMOGARAJ Vs. INSPECTOR OF POLICE, T. PALUR POLICE STATION, ARIYALAR
|
December 11, 2015 |
AMRUT DISTILLERIES LIMITED Vs. THE AUTHORIZED OFFICER, CHENNAI SEAPORT & AIRPORT, FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA AND ORS.
|
March 19, 2015 |
AMSA Vs. SUBRAMANIAN
|
June 18, 2015 |
AMSAVALLI(DIED) Vs. SARANGABANI
|
December 11, 2015 |
AMUDHA Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
June 3, 2015 |
AMUDHA Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
March 3, 2015 |
AMUDHA AND ORS. Vs. JANARDHANAN AND ORS.
|
July 13, 2015 |
AMULU Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
December 21, 2015 |
AMUTHA Vs. STATE OF TAMIL NADU AND ORS.
|
April 9, 2015 |
ANANDAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 19, 2015 |
ANANDAYEE AND ORS. Vs. GOVINDASAMY AND ORS.
|
July 30, 2015 |
ANANDHA JOTHI AND ORS. Vs. R. MANIVANNAN AND ORS.
|
September 25, 2015 |
ANANDHI Vs. STATE OF TAMILNADU
|
August 17, 2015 |
ANANTHAN AND ORS. Vs. STATE
|
June 16, 2015 |
ANANTHAN; MAHESH Vs. STATE
|
June 16, 2015 |
ANBARASAN Vs. STATE
|
December 14, 2015 |
ANBARASU Vs. STATE REP. BY INSPECTOR OF POLICE
|
December 2, 2015 |
ANBAZHAGAN Vs. STATE OF TAMILNADU; COMMISSIONER OF POLICE COIMBATORE CITY
|
September 16, 2015 |
ANBUMANI Vs. THE STATE
|
March 30, 2015 |
ANDAL AMMAL Vs. S.RAMALINGAM
|
October 9, 2015 |
ANDASU RAVINDER AND ORS. Vs. THE STATE AND ORS.
|
November 6, 2015 |
ANDHRA BANK Vs. STATE BANK OF INDIA AND ORS.
|
June 18, 2015 |
ANDI GOUNDER Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE CUM
REVENUE DIVISIONAL OFFICER; MARIMUTHU
|
September 10, 2015 |
ANDREW TENNYSON ABRAHAM Vs. J. DANIEL SAM
|
March 6, 2015 |
ANGAMUTHAMMAL Vs. GOVINDARAJ
|
January 8, 2015 |
ANGAMUTHULINGAMMAL Vs. MOHANKUMAR
|
March 19, 2015 |
ANGELINE VIJULA Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 6, 2015 |
ANIL JAIN AND ORS. Vs. UNION OF INDIA
|
February 18, 2015 |
ANIL THAMPY; GINJU FATHIMA Vs. VANNI ESTATES PRIVATE LIMITED
|
November 18, 2015 |
ANILKUMAR Vs. THE STATION HOUSE OFFICER
|
November 26, 2015 |
ANJANA S. NAIR Vs. THE TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY AND ORS.
|
March 11, 2015 |
ANJANEYA TRANSPORT Vs. THE EXECUTIVE DIRECTOR, BHARAT PETROLEUM CORPORATION LIMITED AND ORS.
|
January 23, 2015 |
ANKIT ISPAT (P) LTD. Vs. THE CENTRAL BANK OF INDIA
|
December 22, 2015 |
ANNA POORANI Vs. SARAVANAN
|
March 9, 2015 |
ANNADHURAI Vs. THE STATE
|
February 17, 2015 |
ANNADURAI Vs. SUBBURAJ
|
August 27, 2015 |
ANNAMALAI Vs. S. KARUNAMURTHY AND ORS.
|
November 25, 2015 |
ANNAMALAI @ GANESAN Vs. STATE
|
September 15, 2015 |
ANNAPOORANA MEDICAL COLLEGE AND HOSPITAL Vs. THE SECRETARY (MEDICAL EDUCATION), UNION OF INDIA AND ORS.
|
September 3, 2015 |
ANNASAMY PANDIAN Vs. V. RAJENDRAN AND ORS.
|
March 9, 2015 |
ANSHU TYAGI Vs. DIRECTORATE OF DISTANCE EDUCATION
|
March 26, 2015 |
ANTHIYUR TOWN PANCHAYAT Vs. G. ARUMUGAM AND ORS.
|
February 2, 2015 |
ANTHONI EDISON @ EDISON Vs. STATE
|
September 11, 2015 |
ANTHONY Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
June 8, 2015 |
ANTHONY @ PAKKU Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
March 11, 2015 |
ANTI CORRUPTION MOVEMENT Vs. THE CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU, CO-OPERATION, FOOD & CONSUMER PROTECTION DEPARTMENT AND ORS.
|
March 10, 2015 |
ANTONY GOMES Vs. THE STATE AND ORS.
|
June 29, 2015 |
ANTONY GOMES Vs. STATE AND ORS.
|
October 28, 2015 |
ANTONYAMMAL Vs. REGINA DURAISAMY
|
August 19, 2015 |
ANUSHA INVESTMENTS LTD. Vs. INCOME TAX OFFICER (INTERNATIONAL TAXATION)
|
July 14, 2015 |
ANUSHAM NAGAR RESIDENTS WELFARE ASSOCIATION AND ORS. Vs. TAMIL NADU AND ORS.
|
July 8, 2015 |
APARAJITHA NACHIYAR AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS.
|
August 26, 2015 |
APARANJI Vs. VELAYUTHAM
|
August 20, 2015 |
APPOLO CORRUGATIONS PRIVATE LIMITED Vs. C. SADASIVAM
|
March 31, 2015 |
APPU Vs. THE STATE OF TAMILNADU AND ORS.
|
August 24, 2015 |
ARAFAATH TRAVELS (P.) LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL, (SOUTHERN BENCH)
|
December 11, 2015 |
ARCHANA Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
June 16, 2015 |
ARCHANA INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
|
July 10, 2015 |
ARCHANA INSTITUTE OF TECHNOLOGY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
November 3, 2015 |
ARCHANA INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
|
August 6, 2015 |
ARCHANA INSTITUTE OF TECHNOLOGY AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS.
|
February 27, 2015 |
AROCKIAMATHA TRANSPORT Vs. THE MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION AND ORS.
|
December 7, 2015 |
ARTHANARI @ SELVAM Vs. STATE
|
August 28, 2015 |
ARTHANARI LOOM CENTRE Vs. SECRETARY, C.B.E. & C.
|
September 16, 2015 |
ARUCHAMY Vs. THE STATE
|
February 4, 2015 |
ARUKKANIAMMAL Vs. RAKKIYA GOUNDER AND ORS.
|
December 14, 2015 |
ARUL @ ARULDASS; VASU Vs. STATE OF TAMIL NADU
|
November 2, 2015 |
ARULDOS ASHOK Vs. STATE
|
October 9, 2015 |
ARULMIGHU AGATHEESWARA SWAMY KOIL VELIPALAYAM Vs. S. RAMASAMY AND ORS.
|
June 4, 2015 |
ARULMIGHU AVINASHILINGESWARAR TEMPLE Vs. KADAMBADI INNOTHY VAGAI KONGU CHETTIAR DHARMAPARIBALANA SABAI
|
December 21, 2015 |
ARULMIGHU THIRUNAGESWARAM TEMPLE Vs. THIRUNAGESWARAM KAITHARI NESAVALARGAL GUDISAI VAZHVOR SANGAM
|
January 9, 2015 |
ARULMIGU ANGALA ESWARI AMMAN TEMPLE Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND OTHERS
|
September 30, 2015 |
ARULMIGU PARAVAI ANNAM KATHARULIYA SWAMY DEITY Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR COLLECTORS OFFICE AND ORS.
|
June 3, 2015 |
ARULMIGU VIRUDHAGIRISWARAR TEMPLE Vs. COMMISSIONER, MUNICIPALITY OFFICE
|
March 29, 2015 |
ARULNATHAN Vs. SEMATHAMMAL AND ORS.
|
June 2, 2015 |
ARUMUGAM Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
|
June 1, 2015 |
ARUMUGAM Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 15, 2015 |
ARUMUGAM Vs. NAVANEETHAM AND ORS.
|
April 29, 2015 |
ARUMUGAM Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE
|
July 13, 2015 |
ARUMUGAM @ ARUMUGANAINAR Vs. STATE
|
August 12, 2015 |
ARUMUGAM AND ORS. Vs. THE STATE
|
April 29, 2015 |
ARUN AND ORS. Vs. STATE
|
August 26, 2015 |
ARUN KUMAR NAGAPPAN Vs. K PON IRULANDI @ SURESH; E VISWANATHAN
|
August 3, 2015 |
ARUN RAJ A. Vs. STATE AND ORS.
|
October 30, 2015 |
ARUNA AND ORS. Vs. THE JOINT DIRECTOR (PERSONNEL) ELEMENTARY EDUCATION AND ORS.
|
March 9, 2015 |
ARUNA C. CHOWATIA AND ORS. Vs. THE JOINT COMMISSIONER OF INCOME TAX (TDS) AND ORS.
|
October 13, 2015 |
ARUNACHALAM Vs. SECRETARY, STATE OF TAMIL NADU, HOME
|
July 13, 2015 |
ARUNACHALAM AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 9, 2015 |
ARUNACHALAM SUGAR MILLS LTD Vs. INSPECTOR OF POLICE, C B I
|
October 6, 2015 |
ARUNKUMAR VELUCHAMY Vs. GURUMOORTHI AND ORS.
|
March 23, 2015 |
ARUNSALAM RAJENTHIRAN Vs. THE DEAN
|
December 1, 2015 |
ARUPPUKTTAI DEVANGAR ARTS COLLEGE Vs. BALASUBRAMANIASAMY TEMPLE AND ORS.
|
February 27, 2015 |
ARYAGOUNDAMPATTI, ODUVANKURICHI AND KADIRANALLUR AYACUT PASANA VIVASAYIGAL NALA SANGAM Vs. STATE OF TAMIL NADU AND ORS.
|
June 16, 2015 |
ASHOK MUTHANA Vs. REGIONAL PASSPORT OFFICER, CHENNAI
|
November 19, 2015 |
ASHOKKUMAR Vs. STATE
|
August 6, 2015 |
ASHWATHANARAYAN RAMJI Vs. PONDICHERRY INSTITUTE OF MEDICAL SCIENCES AND ORS.
|
February 16, 2015 |
ASIAN FABRIX PRIVATE LTD Vs. PRINCIPAL SECRETARY / COMMISSIONER OF COMMERCIAL TAXES
|
October 16, 2015 |
ASIANET COMMUNICATIONS (P) LTD. Vs. SURYA T.V. AND ORS.
|
July 13, 2015 |
ASIRVATHAM AND ORS. Vs. FATIMA JOSEPH AND ORS.
|
August 26, 2015 |
ASLAM YOUSUF Vs. INDUMATHI
|
September 10, 2015 |
ASSISTANT ENGINEER Vs. SABASTHI AMMAL; TAMIL NADU SLUM CLEARANCE BOARD
|
January 27, 2015 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
November 4, 2015 |
ASTRA MEDICAL Vs. THE ASSISTANT COMMISSIONER (CT), VALUVARKOTTAM ASSESSMENT CIRCLE
|
November 24, 2015 |
ATHAYAEE AMMAL AND OTHERS Vs. VASANTHA
|
September 30, 2015 |
AUTOLEC INDUSTRIES LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX
|
March 17, 2015 |
AUTOMOTIVE COACHES & COMPONENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
July 23, 2015 |
AVANTHI LEATHER LTD. Vs. IMPRESS CUTTING DIES PVT. LTD.
|
March 12, 2015 |
AYYAMPILLAI Vs. THE STATE OF TAMILNADU AND ORS.
|
November 5, 2015 |
AYYANAR Vs. STATE
|
November 18, 2015 |
AYYANDURAI Vs. THE STATE OF TAMIL NADU AND ORS.
|
September 8, 2015 |
AYYAPPAN Vs. M. CHIDHAMBARAM
|
June 16, 2015 |
AYYAPPAN AND ORS. Vs. STATE
|
December 22, 2015 |
AYYASAMI Vs. FATHIMA BEGAM
|
July 8, 2015 |
AYYASAMY Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
|
January 19, 2015 |
AZHAGAMMAL Vs. IRUSAPPAN
|
January 15, 2015 |
AZHAGUNATHAN Vs. STATE
|
March 13, 2015 |
B INDIRA Vs. SECRETARY TO GOVERNMENT
|
October 27, 2015 |
B JOSEPH DURAI ANAND Vs. SUB-DIVISIONAL MAGISTRATE AND SUB COLLECTOR
|
October 16, 2015 |
B KUMARESAN Vs. DIRECTOR OF AGRICULTURE; DIRECTOR OF HORTICULTURE AND
PLANTATION CROPS
|
September 9, 2015 |
B MANGILAL Vs. N JANAKIRAMAN ALIAS MOHAN SAI; CHIEF EXECUTIVE OFFICER
|
September 10, 2015 |
B MUNIAPPA Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR, KRISHNAGIRI DISTRICT, KRISHNAGIRI; SPECIAL TAHSILDAR (LAND ACQUISITION)
|
December 8, 2015 |
B N SUBRAMANIAN Vs. DISTRICT COLLECTOR AND ORS
|
August 11, 2015 |
B RAJU Vs. R ANANDAN; R RAVICHANDRAN; GANDHIMATHI; GNANAVELU; SUNDARAVADIVELU
|
October 30, 2015 |
B RAVICHANDRAN Vs. C MANOJ BABU
|
April 21, 2015 |
B SEKAR Vs. STATE
|
August 5, 2015 |
B SUNDAR Vs. SHANMUGAM
|
November 17, 2015 |
B THULASIDAS Vs. S SUDHA
|
October 27, 2015 |
B. ANBARASAN Vs. THE SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT GOVERNMENT OF TAMIL NADU AND ORS.
|
March 20, 2015 |
B. ASHOK Vs. THE SECRETARY, MINISTRY OF UNION LAW AND JUSTICE, GOVERNMENT OF INDIA AND ORS.
|
August 7, 2015 |
B. BALAKANNAN Vs. THE CHAIRMAN, TAMIL NADU PUBLIC SERVICE COMMISSION
|
January 21, 2015 |
B. BANUMATHI Vs. RAJKUMAR
|
August 11, 2015 |
B. DHEENADHAYABARAN Vs. RATHNA VEL
|
July 24, 2015 |
B. DOUGLAS MARX Vs. STATE BY DEP. SUPRITENDENT OF POLICE
|
July 7, 2015 |
B. GOPAL Vs. C. RAVICHANDRAN
|
February 10, 2015 |
B. JANSI RANI Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
July 31, 2015 |
B. JAYACHANDER Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
|
April 7, 2015 |
B. KAMAL Vs. RAMASAMY & CO. AND ORS.
|
October 5, 2015 |
B. KHOKHANI AND CO. Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
|
January 21, 2015 |
B. KOKILA Vs. STATE OF TAMIL NADU
|
January 19, 2015 |
B. KRISHNAN AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE
|
February 26, 2015 |
B. MEENA Vs. THE STATE AND ORS.
|
July 14, 2015 |
B. MOHAMED MANZOOR ALI Vs. THE MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD. AND ORS.
|
July 6, 2015 |
B. MURUGESWARAN Vs. AMIR JAMAL AND ORS.
|
September 18, 2015 |
B. NOOR AHMED AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
|
September 30, 2015 |
B. POOSAMI Vs. THE STATE OF TAMIL NADU AND ORS.
|
September 9, 2015 |
B. PRAKASH Vs. DEEPA AND ORS.
|
July 28, 2015 |
B. PRIAKARDIYA Vs. THE CHAIRMAN MAHATMA GANDHI POST GRADUATE INSTITUTE OF DENTAL SCIENCE AND ORS.
|
May 7, 2015 |
B. RAJAGOPALAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
September 30, 2015 |
B. RAJASEKAR Vs. TUTICORIN PORT MARINERS AND GENERAL STAFF UNION AND ORS.
|
December 18, 2015 |
B. RAMESH Vs. THE DIRECTOR OF AGRICULTURE, CHEPAUK AND ORS.
|
June 8, 2015 |
B. RAMU Vs. THE REGIONAL PASSPORT OFFICER, PASSPORT OFFICE AND ORS.
|
September 3, 2015 |
B. RANGANATHAN Vs. THE REGIONAL PASSPORT OFFICER GOVERNMENT OF INDIA AND ORS.
|
July 3, 2015 |
B. SANGEETHA Vs. THE ADDITIONAL SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION, (DEPARTMENT OF CONSUMER AFFAIRS) AND ORS.
|
February 12, 2015 |
B. SARANYA Vs. THE DIRECTOR OF PUBLIC LIBRARIES AND ORS.
|
July 3, 2015 |
B. SARANYA DEVI Vs. P. KAMALAKANNAN
|
September 25, 2015 |
B. SELVAN Vs. THE MANAGING DIRECTOR AND ORS.
|
June 12, 2015 |
B. SHARZOO KHAN Vs. S. HASEENA BANU AND ORS.
|
January 29, 2015 |
B. SHIVKUMAR Vs. TAMIL NADU TRANSMISSION CORPORATION LIMITED (TANTRANSCO) AND ORS.
|
October 15, 2015 |
B. SOODAMANI AND ORS. Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
|
April 28, 2015 |
B. SUBRAMANIYAN Vs. THE SYNDICATE OF ANNAMALAI UNIVERSITY AND ORS.
|
April 17, 2015 |
B. SUDHARSANADEVI Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 24, 2015 |
B. UMA MAHESWARI Vs. PETCHIAMMAL
|
February 23, 2015 |
B. VENKATARAMAN Vs. VINCENT JAYASEKARAN
|
February 13, 2015 |
B. VENKATESH BABU Vs. COMMISSIONER, DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
September 30, 2015 |
B. YAMUNADEVI AND ORS. Vs. TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.
|
April 30, 2015 |
B.A. DORAISAMY AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 29, 2015 |
B.K. GOVINDAN Vs. THE STATE OF TAMIL NADU
|
January 23, 2015 |
B.K. RANGACHARI AND ORS. Vs. L.V. MOHAN
|
March 3, 2015 |
B.K. VIDHYA Vs. THE DENTAL COUNCIL OF INDIA AND ORS.
|
February 10, 2015 |
B.K.C. CHOKKALINGAM Vs. SUNDARESAN AND ORS.
|
July 7, 2015 |
B.M. PURNACHANDRAN Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
January 9, 2015 |
B.M. SIVANARAYANAN SAH Vs. BREADWAY AND ORS.
|
March 30, 2015 |
B.S. DEEPA Vs. THE REGIONAL PASSPORT OFFICER
|
January 23, 2015 |
B.S. SILVER EMPORIUM Vs. THE ASSISTANT COMMISSIONER (CT), PEDDUNAICKANPET ASSESSMENT CIRCLE AND ORS.
|
October 13, 2015 |
B.VELLIRAJA Vs. THE SECRETARY TO THE GOVERNMENT
|
December 2, 2015 |
B.VIJAYA BABU AND ORS. Vs. THE CHIEF DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LTD.
|
February 19, 2015 |
BABITHA SURENDRAN Vs. STATE
|
June 3, 2015 |
BABU Vs. STATE
|
December 11, 2015 |
BABU @ ABUSHAHMAN Vs. K SANTHANAM; INSPECTOR OF POLICE
|
September 7, 2015 |
BABU @ PURUSOTHAMAN Vs. S PREM GEETHA
|
September 28, 2015 |
BABULAL SURANA Vs. T P SELVA RAYAN AND ORS
|
September 29, 2015 |
BABY AND ORS. Vs. KAMALAM KUMERASAN AND ORS.
|
August 5, 2015 |
BABY AND ORS. Vs. VELKANNAN AND ORS.
|
December 17, 2015 |
BAGAVATHIAPPAN PILLAI Vs. STATE AND ORS.
|
December 16, 2015 |
BAGYAM Vs. KALAIVANI AND ORS.
|
February 16, 2015 |
BAJA ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. M. MADHAN
|
June 12, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. M MARANADU AND ORS
|
March 27, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD , CHENNAI Vs. K J LALITHA AND OTHERS
|
January 30, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD. Vs. KONAPPAN
|
October 30, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. KALAISELVI
|
September 15, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BASKARAN; IRIN EDELLA; PAUL RAJ; UNITED INDIA INSURANCE COMPANY LIMITED
|
July 20, 2015 |
BAJAJ BROTHERS Vs. THE COMMERCIAL TAX OFFICER, VELLORE (RURAL)
|
April 24, 2015 |
BAKGYAM ENGINEERING CORPORATION Vs. DEPUTY COMMERCIAL TAX OFFICER
|
December 16, 2015 |
BAKKIALAKSHMI Vs. AYYAMAUTHU
|
August 5, 2015 |
BALAJI Vs. STATE OF TAMIL NADU
|
July 14, 2015 |
BALAKRISHNAN Vs. THE DIRECTOR OF FISHERIES, INLAND FISHERIES AND ORS.
|
August 12, 2015 |
BALAKRISHNAN Vs. VENKATARAMAN
|
April 29, 2015 |
BALAKRISHNAN AND ORS. Vs. ARULMIGHU SRINIVASA PERUMAL TEMPLE
|
August 17, 2015 |
BALAMURUGAN Vs. STATE
|
April 23, 2015 |
BALAMURUGAN Vs. VALARMATHI
|
September 28, 2015 |
BALAMURUGAN Vs. STATE
|
December 9, 2015 |
BALAMURUGAN Vs. STATE
|
September 12, 2015 |
BALAMURUGAN Vs. RUKMANI
|
April 29, 2015 |
BALAMURUGAN Vs. STATE OF TAMIL NADU
|
September 7, 2015 |
BALASUBRAMANIAM Vs. MINOR KANISHKA
|
March 18, 2015 |
BALASUBRAMANIAN AND ORS. Vs. STATE
|
December 10, 2015 |
BALASUBRAMANIYAN Vs. THE EXECUTIVE OFFICER, HINDU RELIGIOUS AND ENDOWMENT BOARD AND ORS.
|
June 15, 2015 |
BALASUNDARAM Vs. RUKMANI AMMAL AND ORS.
|
September 25, 2015 |
BALGHEESE BIBI AND ORS. Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 26, 2015 |
BALU Vs. RADHAKRISHNAN AND ORS.
|
March 13, 2015 |
BALU Vs. THE STATE
|
September 2, 2015 |
BANYAN NETWORKS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 6, 2015 |
BAR ASSOCIATION, PUDUKOTTAI Vs. THE CHIEF ELECTORAL OFFICER SECRETARY TO GOVERNMENT PUBLIC (ELECTIONS) DEPARTMENT SECRETARIAT AND ORS.
|
September 10, 2015 |
BASKARAN Vs. STATE
|
July 1, 2015 |
BASKARAN ISSAC AND ORS. Vs. RANGANATHAN
|
September 14, 2015 |
BAVANANDAM Vs. STATE
|
June 18, 2015 |
BEENA Vs. NANDAKUMAR; S MANOHARAN; DHANALAKSHMI
|
August 14, 2015 |
BEKAE PROPERTIES (P) LTD. Vs. KOTHARI INDUSTRIAL CORPORATION LTD. AND ORS.
|
February 6, 2015 |
BELAIR CORPORATION PVT. LTD. Vs. MARIA GRACE SUGANTHI AND ORS.
|
October 5, 2015 |
BENEDICTA Vs. PHILOMENA AND ORS.
|
June 25, 2015 |
BERYL DHINAKARAN Vs. D. ALBERT AND ORS.
|
July 29, 2015 |
BHARAT BALAR AND ORS. Vs. RAJENDRA DISTRIBUTORS AND ORS.
|
March 17, 2015 |
BHARAT HEAVY ELECTRICALS LTD. Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT AND ORS.
|
July 8, 2015 |
BHARAT PETROLEUM CORPORATION LTD Vs. K. SUBRAMANIAN
|
July 14, 2015 |
BHARAT PETROLEUM CORPORATION LTD Vs. MUTHUMANI
|
February 19, 2015 |
BHARAT SALT REFINERIES LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
August 21, 2015 |
BHARAT SANCHAR NIGAM LIMITED Vs. UNION OF INDIA AND ORS.
|
March 13, 2015 |
BHARAT SANCHAR NIGAM LTD. Vs. S. RAJAGOPAL AND ORS.
|
August 26, 2015 |
BHARAT STEELS Vs. THE COMMERCIAL TAX OFFICER
|
April 1, 2015 |
BHARATHI KANNAMMA Vs. GOVERNMENT OF INDIA AND ORS.
|
February 5, 2015 |
BHARATHIDASAN UNIVERSITY BACKWARD CLASS AND MOST BACKWARD CLASS EMPLOYEES ASSOCIATION Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 24, 2015 |
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. VASANTHA AND ORS.
|
June 30, 2015 |
BHAVANA Vs. STATE OF TAMIL NADU AND ORS.
|
August 24, 2015 |
BHAVANI AURU NEERATTRU PASANA VIVASAYEEGAL SANGAM Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
March 23, 2015 |
BHEL VALAGA OPPANDA THOZHILALAR NALA SANGAM Vs. THE SECRETARY AND ORS.
|
July 31, 2015 |
BHORA MARBLES Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD II AND ORS.
|
July 3, 2015 |
BIMABI Vs. V. SUBRAMANIAN
|
February 3, 2015 |
BINNY LIMITED Vs. THE COMMISSIONER OF CUSTOMS (IMPORTS) AND ORS.
|
March 4, 2015 |
BINNY LTD. Vs. CHIEF COMMR. OF CUS. (IMPORTS), CHENNAI
|
August 14, 2015 |
BIYAR RUBBER PVT. LTD. Vs. THE DIRECTOR AND NODAL OFFICER AND ORS.
|
December 21, 2015 |
BLOCK DEVELOPMENT OFFICER, VELLORE DISTRICT & ORS Vs. S JAGADESAN & OTHERS
|
September 3, 2015 |
BLUE BREEZE ENTERPRISES Vs. ASSISTANT COMMR. OF CUS., TIRUPUR
|
March 9, 2015 |
BLUE OCEAN LOGISTICS LIMITED; SARVESH PRATAP SINGH; G GOPALAKRISHNAN Vs. STATE
|
March 17, 2015 |
BOLLEDDU SIVANAGAIAH Vs. THE REGISTRAR, CENTRAL UNIVERSITY OF TAMIL NADU
|
February 16, 2015 |
BONFIGLIOLI TRANSMISSIONS PRIVATE LTD. Vs. ASSISTANT COMMISSIONER (CT)
|
July 15, 2015 |
BOOMINATHAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
June 11, 2015 |
BOOPATHY Vs. ASSISTANT COMMISSIONER (CT), WEST TOWER STREET CIRCLE
|
August 17, 2015 |
BOOTLEGGERS ISLAND Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
June 4, 2015 |
BOSE Vs. CHOKALINGAM
|
August 20, 2015 |
BOSE CHANDRA EBENEZER AND ORS. Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
|
October 16, 2015 |
BOSTON SCIENTIFIC INTERNATIONAL BV AND ORS. Vs. TRIVITRON HEALTHCARE PVT. LTD.
|
August 14, 2015 |
BRAKES INDIA LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
February 6, 2015 |
BRANCH MANAGER Vs. MOOKAIAH; CHINNATHAI; K LAKSHMANAN
|
September 14, 2015 |
BRANCH MANAGER Vs. MYDHEEN FATHIMA; R CHANDRA SEKAR; RETHINAMONY
|
September 7, 2015 |
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. NAGOORAMMAL
|
June 9, 2015 |
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED AND ORS Vs. A ATHINARAYANAN AND ORS
|
August 25, 2015 |
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. M. BALASUBRAMANI AND ORS.
|
March 26, 2015 |
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. C. THANGAMANI AND ORS.
|
October 8, 2015 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. V. RADHAKRISHNAN AND ORS.
|
February 16, 2015 |
BRANCH MANAGER,BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MUTHUKRISHNAN AND ORS
|
March 27, 2015 |
BRANCH OFFICE, NATIONAL INSURANCE CO. LTD. Vs. S. RAJINIKANTH AND ORS.
|
January 29, 2015 |
BRIAN HAROLD BRODERICK JENKINS Vs. UNION OF INDIA; SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR; SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
|
September 9, 2015 |
BUNGS INDIA PVT. LTD. Vs. THE AUTHORISED OFFICER AND ORS.
|
July 8, 2015 |
C A RAJADURAI Vs. BUTT ROAD JUMMA MASJID; JUNIOR ENGINEER; CHIEF EXECUTIVE OFFICER
|
November 17, 2015 |
C ANANDHAKUMAR Vs. STATE BANK OF INDIA
|
August 13, 2015 |
C AROCKIYASAMY Vs. STATE OF TAMIL NADU
|
October 8, 2015 |
C CHANDRAN Vs. SETHURAMACHANDRAN
|
December 2, 2015 |
C CHINNADURAI AND OTHERS Vs. STATE
|
October 12, 2015 |
C CHINNAKUZHANDHAI Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE
|
August 12, 2015 |
C DAS Vs. STATE OF TAMIL NADU
|
April 29, 2015 |
C GOVINDAN Vs. KRISHNAMOORTHY; R UMARANI; RANGANATHAN
|
September 11, 2015 |
C GOVINDARAJAN Vs. STATE OF TAMIL NADU
|
August 20, 2015 |
C KARTHIKEYAN Vs. STATE
|
October 5, 2015 |
C MUTHUKUMAR Vs. TAHSILDAR, MADURAI SOUTH TALUK AND OTHERS
|
September 30, 2015 |
C NAGARAJ Vs. STATE OF TAMIL NADU
|
September 23, 2015 |
C P SUDHAKAR Vs. J S RAGHUSEKAR
|
December 17, 2015 |
C P THIYAGARAJAN Vs. GOVERNMENT OF TAMIL NADU AND ORS
|
July 2, 2015 |
C R KRISHNAN Vs. JRP / KRP BENEFIT FUND LTD
|
July 15, 2015 |
C RAJA Vs. R M RAYMONDRAJ AND ORS
|
April 28, 2015 |
C RAJAMMAL Vs. V LEELA; COMMISSIONER OF POLICE, COIMBATORE
|
July 7, 2015 |
C RAMAKRISHNA Vs. STATE OF TAMIL NADU AND OTHERS
|
October 12, 2015 |
C RAMAN Vs. M VIJAYAKUMAR
|
March 27, 2015 |
C RAMASAMY Vs. DISTRICT COLLECTOR
|
April 24, 2015 |
C RAVI SUBRAMANYAM Vs. STATE OF TAMIL NADU AND OTHERS
|
October 12, 2015 |
C S E P D I Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
April 7, 2015 |
C STEPHEN Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT
|
April 10, 2015 |
C U ASOKAN; N GOPALSWAMY Vs. STATE
|
March 17, 2015 |
C VEERATHEVAN Vs. N JAYARAJ AND ORS
|
April 16, 2015 |
C VENKATESWARA RAO Vs. STATE OF TAMIL NADU AND OTHERS
|
October 12, 2015 |
C. ANANDANE Vs. STATE
|
January 27, 2015 |
C. ANDIAPPAN AND ORS. Vs. THE JOINT COMMISSIONER, TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD AND ORS.
|
December 14, 2015 |
C. ANUBA Vs. DIRECTOR OF COLLEGIATE AND ORS.
|
June 29, 2015 |
C. BAKKYAM Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
March 30, 2015 |
C. BALACHANDRAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 31, 2015 |
C. CHELLAMUTHU Vs. THE DEPUTY DIRECTOR, PREVENTION OF MONEY LAUNDERING ACT, DIRECTORATE OF ENFORCEMENT
|
October 14, 2015 |
C. CYNTHIA MABEL Vs. THE TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.
|
March 13, 2015 |
C. DEVI Vs. S. KUNGUMALATHA AND ORS.
|
January 27, 2015 |
C. DHAYABARAN Vs. S. SARLES
|
October 16, 2015 |
C. DURAIRAJU AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
|
February 20, 2015 |
C. ERANIAPPAN Vs. THE SUPERINTENDENT OF POLICE, KANCHEEPURAM DISTRICT AND ORS.
|
September 11, 2015 |
C. GANESAN AND ORS. Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
June 1, 2015 |
C. GOPINATH AND ORS. Vs. THE DISTRICT COLLECTOR, COLLECTORATE OFFICE, DINDIGUL AND ORS.
|
December 14, 2015 |
C. JAYASIVA Vs. STATE
|
November 6, 2015 |
C. JEYAPANDIAN AND ORS. Vs. S.P. BALAGANESAN
|
February 5, 2015 |
C. KAMARAJ Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED
|
June 16, 2015 |
C. KRISHNAKUMAR Vs. V.P. BALASUBRAMANIAN
|
August 20, 2015 |
C. KRISHNAMURTHY Vs. INCOME TAX OFFICER, WARD 1(1) AND ORS.
|
July 13, 2015 |
C. LAKSHMINARAYANAN Vs. THE CHAIRMAN, STATE LEVEL SCRUTINY COMMITTEE AND PRINCIPAL SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT AND ORS.
|
September 30, 2015 |
C. MATHURAM AND ORS. Vs. TECHNICAL STAFF HOUSING SOCIETY AND ORS.
|
February 16, 2015 |
C. MOHAN RAM Vs. VENTURE EAST PROACTIVE FUND LLC AND ORS.
|
August 3, 2015 |
C. MUTHUPANDIAN Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU AND ORS.
|
April 15, 2015 |
C. MUTHUSELVI AND ORS. Vs. R. VANAJA
|
July 23, 2015 |
C. NAGARAJAN Vs. M. VENNILA
|
April 20, 2015 |
C. NATARAJAN Vs. THE COMPETENT AUTHORITY AND SPECIAL DISTRICT REVENUE OFFICER (LAND ACQUISITION AND ORS.
|
January 23, 2015 |
C. NIJA Vs. THE STATE OF TAMIL NADU AND ORS.
|
April 16, 2015 |
C. PONNURANGAM Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
April 9, 2015 |
C. PORCHILAI Vs. THE DIRECTOR OF GOVERNMENT EXAMINATIONS
|
June 19, 2015 |
C. PUGAL ARASAN Vs. M. CONGRESS PON PANDIAN
|
June 3, 2015 |
C. PUZHUGANDI Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 16, 2015 |
C. RAJENDRAN Vs. S. NIRMALA
|
April 7, 2015 |
C. RAMASAMY AND ORS. Vs. V. ELANGOVAN
|
April 24, 2015 |
C. RANI Vs. THE COMMISSIONER, TAMBARAM MUNICIPALITY AND ORS.
|
February 3, 2015 |
C. RANI Vs. THE COMMISSIONER, TAMBARAM MUNICIPALITY AND ORS.
|
April 1, 2015 |
C. RAVICHANDRAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
|
September 18, 2015 |
C. ROUMANA Vs. THE SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
|
June 11, 2015 |
C. SARASWATHI Vs. SUPERINTENDENT OF POLICE, NAGERCOIL AND ORS.
|
June 15, 2015 |
C. SATHISHKARNAN Vs. K. RAJA NANDHINI
|
August 14, 2015 |
C. SELVARAJ Vs. STATE OF TAMIL NADU AND ORS.
|
August 21, 2015 |
C. SELVARAJU AND ORS. Vs. STATE AND ORS.
|
February 4, 2015 |
C. SHANMUGANATHAN AND ORS. Vs. A. MURUGESAN AND ORS.
|
July 9, 2015 |
C. SUBRAMANIAN Vs. STATE
|
November 17, 2015 |
C. SUNDARA RAJ Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 5, 2015 |
C. SURESH Vs. THE CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS.
|
July 7, 2015 |
C. TAMIL SELVI AND ORS. Vs. SCORPION WATCH AND WARD SERVICES (P) LTD. AND ORS.
|
March 2, 2015 |
C. THENNARASU AND ORS. Vs. THE BRANCH MANAGER, INDIAN OVERSEAS BANK AND ORS.
|
June 8, 2015 |
C. THIYAGARAJAN Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS.
|
September 1, 2015 |
C. THUKKARAMAN AND ORS. Vs. C. SADASIVAM
|
November 24, 2015 |
C. UDAYACHANDRIKA Vs. THE SECRETARY AND TAMILNADU LEGISLATIVE ASSEMBLY AND ORS.
|
February 10, 2015 |
C. VAIRAMUTHU Vs. N. SELVARAJ AND ORS.
|
April 6, 2015 |
C. VALLIAPPA Vs. H. SYED ABUTHAKIR AND ORS.
|
February 3, 2015 |
C. VEERASAMY AND ORS. Vs. THE JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND ORS.
|
March 12, 2015 |
C. VIJAYARAJ Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 4, 2015 |
C. VISWANATHAN AND ORS. Vs. THE STATE AND ORS.
|
March 6, 2015 |
C.BABU RAJAN Vs. THE DISTRICT REVENUE OFFICER
|
December 3, 2015 |
C.K. RAJAPPA AND ORS. Vs. M. GANESAN AND ORS.
|
November 27, 2015 |
C.MARIMUTHU Vs. THE SECRETARY TO GOVERNMENT
|
December 4, 2015 |
C.P. MUNIKRISHNAPPA AND ORS. Vs. THE SPECIAL TAHSILDAR (LA) AND ORS.
|
February 17, 2015 |
C.P. PRABHAKARAN AND ORS. Vs. ARJUN AMARAVATHI CHITS (P) LTD.
|
October 7, 2015 |
C.R. JAYANTHI Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
|
June 10, 2015 |
C.R. KRISHNAN AND ORS. Vs. JRP/KRP BENEFIT FUND LTD. AND ORS.
|
October 15, 2015 |
C.R.L. NARASIMHAN Vs. STATE BANK OF INDIA AND ORS.
|
March 13, 2015 |
C.RAJESHWARI Vs. RAMALAKSHMI
|
December 1, 2015 |
C.RAMACHANDRAN Vs. DEPUTY COMMERCIAL TAX OFFICER
|
December 18, 2015 |
C.V. ANANTH PADMANABHAN Vs. BINDU
|
April 16, 2015 |
CADD CENTRE Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CITY CIRCLE-II(2)
|
December 1, 2015 |
CANARA BANK Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED
|
September 21, 2015 |
CANARA BANK Vs. BANKING OMBUDSMAN AND ORS.
|
March 24, 2015 |
CANBO ELECTRONICS PRIVATE LTD. Vs. THE CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION AND ORS.
|
April 15, 2015 |
CANNIAPPAN AND ORS. Vs. BAGUIRDAY AND ORS.
|
March 23, 2015 |
CANON INDIA PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER (CT) AND ORS.
|
July 27, 2015 |
CAPPITHAN AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
October 13, 2015 |
CARAVEL LOGISTICS PVT LTD Vs. PREMIER SEA FOODS EXIM PVT LTD
|
January 9, 2015 |
CARAVEL SHIPPING SERVICES P LIMITED Vs. GOVERNMENT OR INDIA AND ORS
|
October 7, 2015 |
CARBOLINE INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
April 30, 2015 |
CARBORUNDUM UNIVERSAL LIMITED Vs. THE JOINT COMMISSIONER OF INCOME TAX
|
January 12, 2015 |
CARBORUNDUM UNIVERSAL LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX
|
January 22, 2015 |
CARDAMOM PLANTERS ASSOCIATION COLLEGE Vs. G. SELVA AND ORS.
|
July 6, 2015 |
CARE STREAM HEALTH INDIA PVT. LTD. Vs. THE ASSISTANT COMMISSIONER, COMMERCIAL TAX DEPARTMENT
|
February 26, 2015 |
CARESS INDUSTRIES PVT. LTD. Vs. CESTAT
|
April 9, 2015 |
CARLISLE TRADING & MANUFACTURING (I) P. LTD. Vs. DY. C.C. (SVB), CHENNAI
|
June 8, 2015 |
CARRIER RACE TECHNOLOGIES PVT. LTD. Vs. INCOME TAX OFFICER
|
October 12, 2015 |
CASA GRANDE SHELTER LLP Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
|
February 12, 2015 |
CASTROL INDIA LIMITED AND ORS. Vs. APEX TOOLING SOLUTIONS AND ORS.
|
February 10, 2015 |
CEE DEE YES HOUSING AND INFRASTRUCTURE LTD Vs. STATE OF TAMIL NADU AND OTHERS
|
September 2, 2015 |
CENTRAL UNIVERSITY OF TAMIL NADU Vs. MINOR P SUNDAR
|
January 8, 2015 |
CETHAR LTD. Vs. THE DISTRICT COLLECTOR, PUDUKOTTAI DISTRICT AND ORS.
|
October 16, 2015 |
CHAIRMAN AND MANAGING DIRECTOR, NATIONAL INSURANCE COMPANY LTD ; CHIEF REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. A SUNDARAM
|
March 16, 2015 |
CHAKKARAVARTHI Vs. STATE
|
August 26, 2015 |
CHANDRA CFS AND TERMINAL OPERATORS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
|
October 1, 2015 |
CHANDRA KRISHNAMURTHY Vs. JOINT SECRETARY TO GOVERNMENT; PONDICHERRY UNIVERSITY
|
December 15, 2015 |
CHANDRA SOUNDARAPANDIAN Vs. STATE OF TAMIL NADU; SPECIAL TAHSILDAR
|
June 17, 2015 |
CHANDRABOSE Vs. THE ASSISTANT COMMISSIONER OF POLICE AND ORS.
|
August 31, 2015 |
CHANDRAGIRI CONSTRUCTION COMPANY Vs. STATE OF TAMIL NADU AND ORS.
|
April 29, 2015 |
CHANDRAKALA Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER
|
September 22, 2015 |
CHANDRALEKHA AND ORS. Vs. S. JESURAJ
|
October 29, 2015 |
CHANDRAN Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF TAMILNADU, HOME, PROHIBITION & EXCISE [XVI] DEPARTMENT AND ORS.
|
December 21, 2015 |
CHANDRAN Vs. THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE AND ORS.
|
August 17, 2015 |
CHANDRAN AND ORS. Vs. THE STATE
|
November 16, 2015 |
CHANDRASEKARAN Vs. SHANMUGAM; D N GANDHI
|
November 19, 2015 |
CHANDRASEKARAN AND ORS. Vs. N.T. RAMASAMY GOUNDER AND ORS.
|
August 12, 2015 |
CHANDRIKA KRISHNAN Vs. STATE AND ORS.
|
March 13, 2015 |
CHANDRU AND ORS. Vs. STATE
|
January 20, 2015 |
CHANDRU AND ORS. Vs. DISTRICT LEVEL VIGILANCE COMMITTEE AND ORS.
|
March 3, 2015 |
CHANGEINDIA Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
March 3, 2015 |
CHARLES AND ORS. Vs. STATE
|
December 21, 2015 |
CHELLA CARGO WINGS Vs. THE COMMISSIONER OF CUSTOMS
|
October 13, 2015 |
CHELLA MUTHUKUMAR Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE, SIRKALI
|
November 6, 2015 |
CHELLADURAI Vs. STATE AND ORS.
|
February 27, 2015 |
CHELLADURAI AND ORS. Vs. AVUDAIPPAN KONAR AND ORS.
|
January 27, 2015 |
CHELLAMMAL Vs. STATE OF TAMIL NADU REP.
|
December 4, 2015 |
CHELLAPPA Vs. THE STATE
|
March 4, 2015 |
CHENDRAYAMMAL Vs. THE REVENUE DIVISIONAL OFFICER
|
January 19, 2015 |
CHENNAI Vs. KALPANA AGENCIES
|
February 16, 2015 |
CHENNAI FRUIT COMMISSION AGENTS ASSOCIATION Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
July 28, 2015 |
CHENNAI KOYAMBEDU FLOWER WHOLE SALE MERCHANT ASSOCIATION Vs. STATE OF TAMILNADU AND ORS.
|
September 9, 2015 |
CHENNAI PORT AND DOCK WORKERS CONGRESS Vs. UNION OF INDIA AND ORS.
|
August 12, 2015 |
CHENNAI RADHA ENGINEERING WORKS PVT , LTD Vs. EXECUTIVE ENGINEER
|
December 22, 2015 |
CHENNAIYAN Vs. THE STATE
|
November 24, 2015 |
CHERAN CEMENTS LIMITED Vs. THE JOINT COMMISSIONER (CT) AND ORS.
|
March 24, 2015 |
CHERAN CEMENTS LIMITED Vs. THE JOINT COMMISSIONER (CT), TRICHY DIVISION AND ORS.
|
November 30, 2015 |
CHETTINAD INTERNATIONAL COAL TERMINAL PRIVATE LIMITED AND ORS. Vs. KAMARAJAR PORT LIMITED AND ORS.
|
September 22, 2015 |
CHIEF COMMISSIONER OF CUSTOMS Vs. COMMISSIONER OF CUSTOMS; HIMACHAL EXIM
|
October 8, 2015 |
CHIEF COMMISSIONER OF INCOME TAX AND ORS. Vs. SHRI ANAND RISHI JAIN SOCIETY
|
February 3, 2015 |
CHIEF GENERAL MANAGER, BSNL Vs. T SUNDAR
|
March 5, 2015 |
CHIEF MANAGER, CO-PERSONNEL DEPARTMENT Vs. K. USHA AND ORS.
|
March 6, 2015 |
CHIEF WORKS MANAGER, SOUTHERN RAILWAY CARRIAGE WORKS Vs. V. MANIMEKALAI
|
September 29, 2015 |
CHIKKANNAN AND ORS. Vs. A.R. PERUMAL AND ORS.
|
June 25, 2015 |
CHINAPPAPPA AND ORS. Vs. RAJENDRAN AND ORS.
|
November 25, 2015 |
CHINNA AZHAGAN Vs. STATE
|
September 7, 2015 |
CHINNA PILLAI AND ORS. Vs. T.S. NATARAJAN AND ORS.
|
September 2, 2015 |
CHINNAMMAL Vs. THE STATE OF TAMILNADU AND ORS.
|
June 4, 2015 |
CHINNAMMAL Vs. RAJESWARI
|
January 21, 2015 |
CHINNAMMAL Vs. PRAKASH
|
March 2, 2015 |
CHINNAPAIYAN Vs. R. HARI VENKATESH AND ORS.
|
June 8, 2015 |
CHINNAPONNU Vs. THE STATE OF TAMILNADU AND ORS.
|
March 23, 2015 |
CHINNASAMY Vs. THE STATE AND ORS.
|
June 11, 2015 |
CHINNASAMY AND ORS. Vs. REVENUE DIVISIONAL OFFICER, TIRUCHIRAPALLI
|
June 23, 2015 |
CHINNASELLAN Vs. SANTHA
|
June 8, 2015 |
CHINNASWAMY AND ORS. Vs. NATARAJAN AND ORS.
|
June 26, 2015 |
CHINNATHAMBI AND ORS. Vs. RAJALINGAM AND ORS.
|
January 28, 2015 |
CHITHIRA Vs. STATE
|
March 18, 2015 |
CHITHRA Vs. STATE OF TAMIL NADU; THANGARAJ; SIVALINGAM NADAR; SANKARAPANDI
|
September 7, 2015 |
CHITHRA Vs. STATE OF TAMIL NADU AND ORS.
|
March 24, 2015 |
CHITRA Vs. KANNAN
|
January 30, 2015 |
CHITRA GOYAL AND ORS Vs. S PREMKUMAR AND ORS
|
October 12, 2015 |
CHITRARASAN Vs. STATE
|
February 9, 2015 |
CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. Vs. SELVI AND ORS.
|
February 9, 2015 |
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. R A SELVAM @ AROKKASWAMY AND OTHERS
|
October 7, 2015 |
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. INSANE DEVARAJ AND ORS.
|
August 10, 2015 |
CHRISTIAN MEDICAL COLLEGE Vs. THE SECRETARY, MINISTRY OF HEALTH & FAMILY WELFARE AND ORS.
|
June 30, 2015 |
CHRISTIAN MEDICAL COLLEGE Vs. SECRETARY; MEDICAL COUNCIL OF INDIA
|
September 9, 2015 |
CHRISTIANA Vs. A. MOHAMED IBRAHIM
|
March 9, 2015 |
CHROMACHEMIE LABORATORY PRIVATE LIMITED Vs. THE AUTHORIZED OFFICER, CHENNAI SEAPORT & AIRPORT, FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS.
|
September 25, 2015 |
CITIBANK N.A. Vs. T.R. RAMESH AND ORS.
|
June 10, 2015 |
CITY TOWER BENEFIT FUND LIMITED Vs. C. VINAYAGAM
|
February 20, 2015 |
COIMBATORE ROLLER RLOUR MILLS LTD Vs. CHANDRAMOULI
|
October 1, 2015 |
COMMISSIONER Vs. K S DEVARAJ
|
February 27, 2015 |
COMMISSIONER OF C. EX. Vs. CASTROL INDIA LTD.
|
March 12, 2015 |
COMMISSIONER OF C. EX. Vs. CESTAT
|
June 11, 2015 |
COMMISSIONER OF C. EX. Vs. INDIA PISTONS LTD.
|
July 2, 2015 |
COMMISSIONER OF C. EX. Vs. SUPER SPINNING MILLS LTD.
|
June 26, 2015 |
COMMISSIONER OF C. EX. Vs. SUNDARAM AUTO COMPONENTS LTD.
|
August 27, 2015 |
COMMISSIONER OF C. EX. Vs. INDIAN HUME PIPES CO. LTD.
|
August 28, 2015 |
COMMISSIONER OF C. EX. Vs. CESTAT
|
February 13, 2015 |
COMMISSIONER OF C. EX. & S.T. Vs. HYUNDAI MOTOR INDIA LTD.
|
November 26, 2015 |
COMMISSIONER OF C. EX. & S.T. Vs. MRF
|
July 31, 2015 |
COMMISSIONER OF C. EX. & S.T., TIRUCHIRAPALLI Vs. INDIA CEMENTS LTD.
|
January 29, 2015 |
COMMISSIONER OF C. EX., PONDICHERRY Vs. CESTAT, CHENNAI
|
April 9, 2015 |
COMMISSIONER OF C. EX., SALEM Vs. THRIVENI EARTH MOVERS PVT. LTD.
|
June 18, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. ALLIED INDUSTRIES
|
January 29, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. DOLLAR COMPANY PVT. LTD.
|
January 30, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT CELL
|
July 3, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. ENTEX PVT. LTD.
|
June 26, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. TABLETS INDIA LTD. AND ORS.
|
June 19, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. JAYASHREE CABLES & CONDUCTORS (P.) LTD.
|
June 12, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. HEERA ELECTRONICS
|
February 26, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE & SERVICE
|
January 22, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. THE CONCRETE PRODUCTS & CONSTRUCTION COMPANY AND ORS.
|
January 29, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. CESTAT, CHENNAI
|
January 30, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. K.T.V. OIL MILLS
|
March 5, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. PETER & MILLER PACKERS
|
February 20, 2015 |
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. THE INDIA CEMENTS LTD. AND ORS.
|
April 24, 2015 |
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. G. GOVINDARAJ AND ORS.
|
July 10, 2015 |
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, LARGE TAX PAYER UNIT Vs. TURBO ENERGY LTD.
|
February 26, 2015 |
COMMISSIONER OF CENTRAL EXCISE PUDUCHERRY COMMISSIONERATE Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
April 24, 2015 |
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. URBANE INDUSTRIES
|
July 23, 2015 |
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. CESTAT, CHENNAI
|
March 20, 2015 |
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II Vs. LUCAS TVS LTD.
|
December 10, 2015 |
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-IV COMMISSIONERATE Vs. KYUNGSHIN INDUSTRIAL MOTHERSON LTD.
|
June 19, 2015 |
COMMISSIONER OF CENTRAL EXCISE, PUDUCHERRY COMMISSIONERATE Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
June 12, 2015 |
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. CESTAT, CHENNAI
|
June 19, 2015 |
COMMISSIONER OF CUS. & C. EX. Vs. ANAND FREIGHT OVERSEAS PVT. LTD.
|
August 28, 2015 |
COMMISSIONER OF CUS. (EXPORTS) Vs. I. SAHAYA EDIN PRABHU
|
January 8, 2015 |
COMMISSIONER OF CUS. (IMPORT), CHENNAI Vs. N.T. RAMA RAO
|
June 18, 2015 |
COMMISSIONER OF CUS. (SEA PORT IMPORT) Vs. CESTAT
|
August 25, 2015 |
COMMISSIONER OF CUSTOMS Vs. CHETTINAD CEMENT CORP. LTD.
|
June 25, 2015 |
COMMISSIONER OF CUSTOMS Vs. S. JANARTHANAN
|
February 27, 2015 |
COMMISSIONER OF CUSTOMS (APPEALS) CUSTOM HOUSE Vs. ACE DESIGNERS AND ORS.
|
March 20, 2015 |
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. D.S. METAL (P) LTD. AND ORS.
|
March 5, 2015 |
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. ROYAL IMPEX AND ORS.
|
February 26, 2015 |
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. SAYONARA EXPORTS PVT. LTD. AND ORS.
|
March 6, 2015 |
COMMISSIONER OF CUSTOMS (IMPORT) Vs. BILLIARDS POINT AND ORS.
|
April 30, 2015 |
COMMISSIONER OF CUSTOMS (IMPORTS) Vs. NGA STEELS (P.) LTD.
|
June 5, 2015 |
COMMISSIONER OF CUSTOMS (PORT EXPORT), CHENNAI Vs. M. RENGANATHAN AND ORS.
|
July 2, 2015 |
COMMISSIONER OF CUSTOMS (PORT EXPORTS) Vs. BRAKES INDIA LTD ; CUSTOMS EXCISE & SERVICE TAX
|
September 11, 2015 |
COMMISSIONER OF CUSTOMS, TUTICORIN Vs. KAMALABHAI
|
July 24, 2015 |
COMMISSIONER OF INCOME TAX Vs. AMBATTUR CLOTHING LTD.
|
June 1, 2015 |
COMMISSIONER OF INCOME TAX Vs. K. RAJINIKANTH
|
July 22, 2015 |
COMMISSIONER OF INCOME TAX Vs. G.R. THANGAMALIGAI FIRM AND ORS.
|
July 22, 2015 |
COMMISSIONER OF INCOME TAX Vs. MOHAN BREWERIES AND DISTILLERIES LTD.
|
January 21, 2015 |
COMMISSIONER OF INCOME TAX Vs. SRI RANGANATHAR INDUSTRIES P. LTD.
|
February 23, 2015 |
COMMISSIONER OF INCOME TAX Vs. P. RAMANATHAN
|
February 2, 2015 |
COMMISSIONER OF INCOME TAX Vs. S S SPINNING MILLS
|
September 14, 2015 |
COMMISSIONER OF INCOME TAX Vs. FABIOLA STEPHEN
|
October 13, 2015 |
COMMISSIONER OF INCOME TAX Vs. S MARTIN
|
December 14, 2015 |
COMMISSIONER OF INCOME TAX Vs. CYLWIN KNITWEAR
|
June 1, 2015 |
COMMISSIONER OF INCOME TAX Vs. PREMIER COTTON TEXTILES
|
June 1, 2015 |
COMMISSIONER OF INCOME TAX Vs. VTM LIMITED
|
September 21, 2015 |
COMMISSIONER OF INCOME TAX Vs. BALAJI EDUCATIONAL AND CHARITABLE PUBLIC TRUST
|
March 24, 2015 |
COMMISSIONER OF INCOME TAX Vs. FUNSKOOL (I) LTD
|
April 22, 2015 |
COMMISSIONER OF INCOME TAX Vs. CAUVERY STONE IMPEX PVT. LTD.
|
February 2, 2015 |
COMMISSIONER OF INCOME TAX Vs. SUNDARAM FINANCE LTD.
|
February 2, 2015 |
COMMISSIONER OF INCOME TAX Vs. POPPYS KNITWEAR (P) LIMITED
|
February 4, 2015 |
COMMISSIONER OF INCOME TAX Vs. S. SUDHAKAR
|
August 25, 2015 |
COMMISSIONER OF INCOME TAX Vs. RAMRAJ HANDLOOMS
|
July 8, 2015 |
COMMISSIONER OF INCOME TAX Vs. SCM SILKS PVT. LTD.
|
July 7, 2015 |
COMMISSIONER OF INCOME TAX Vs. C.N.V. TEXTILES PVT. LTD.
|
June 25, 2015 |
COMMISSIONER OF INCOME TAX Vs. SREE NARASIMHA TEXTILES PVT. LTD.
|
June 23, 2015 |
COMMISSIONER OF INCOME TAX Vs. MANGAL TIRTH ESTATES LTD.
|
January 19, 2015 |
COMMISSIONER OF INCOME TAX Vs. PRABHU SPINNING MILLS (P) LTD.
|
January 19, 2015 |
COMMISSIONER OF INCOME TAX Vs. PONDICHERRY CHLORATE LTD.
|
January 13, 2015 |
COMMISSIONER OF INCOME TAX Vs. KALYANI CONSTRUCTIONS P. LTD.
|
January 13, 2015 |
COMMISSIONER OF INCOME TAX Vs. EASTMAN EXPORTS GLOBAL CLOTHING P. LTD.
|
January 12, 2015 |
COMMISSIONER OF INCOME TAX Vs. IRBAZ SHOE COMPANY
|
January 5, 2015 |
COMMISSIONER OF INCOME TAX Vs. ARUN TEXTILES PVT. LTD.
|
July 8, 2015 |
COMMISSIONER OF INCOME TAX Vs. BEST CORPORATION LTD.
|
July 8, 2015 |
COMMISSIONER OF INCOME TAX Vs. PIONEER WOVEN SACKS PVT. LTD.
|
July 8, 2015 |
COMMISSIONER OF INCOME TAX Vs. S.V.P.B. SPINNERS PVT. LTD.
|
July 8, 2015 |
COMMISSIONER OF INCOME TAX Vs. SRI RANGANATHAR INDUSTRIES PVT. LTD.
|
July 8, 2015 |
COMMISSIONER OF INCOME TAX Vs. RANGAMMA STEELS & MALLEABLES
|
July 8, 2015 |
COMMISSIONER OF INCOME TAX Vs. SRI RANGANATHAR VALVES PVT. LTD.
|
July 8, 2015 |
COMMISSIONER OF INCOME TAX Vs. HACKBRIDGE HEWITTIC AND EASUN LTD.
|
March 4, 2015 |
COMMISSIONER OF INCOME TAX Vs. EXCEL COTSPIN INDIA P LTD
|
April 27, 2015 |
COMMISSIONER OF INCOME TAX Vs. MEERA TEXTILES MILLS P LTD
|
April 27, 2015 |
COMMISSIONER OF INCOME TAX Vs. ANAND TEXTILES
|
April 27, 2015 |
COMMISSIONER OF INCOME TAX Vs. VOORA PROPERTY DEVELOPERS P. LTD.
|
March 9, 2015 |
COMMISSIONER OF INCOME TAX Vs. RAJASEKARAN BALASUBRAMANIAM
|
March 3, 2015 |
COMMISSIONER OF INCOME TAX Vs. VIJAYESWARI TEXTILES LTD.
|
July 27, 2015 |
COMMISSIONER OF INCOME TAX Vs. S.K. USMAN ALI
|
February 25, 2015 |
COMMISSIONER OF INCOME TAX Vs. AMMAN STEEL & ALLIED INDUSTRIES
|
February 10, 2015 |
COMMISSIONER OF INCOME TAX Vs. SRI VASUDEVA TEXTILES PVT. LTD.
|
July 22, 2015 |
COMMISSIONER OF INCOME TAX Vs. ROOTS INDUSTRIES INDIA LTD.
|
March 10, 2015 |
COMMISSIONER OF INCOME TAX Vs. JAIN CORPORATION
|
January 5, 2015 |
COMMISSIONER OF INCOME TAX Vs. SUNRISE KNITTING MILLS
|
April 7, 2015 |
COMMISSIONER OF INCOME TAX Vs. MALLOW INTERNATIONAL
|
April 7, 2015 |
COMMISSIONER OF INCOME TAX Vs. UCAL FUEL SYSTEMS LIMITED
|
November 23, 2015 |
COMMISSIONER OF INCOME TAX Vs. ELEGANT ESTATES
|
December 7, 2015 |
COMMISSIONER OF INCOME TAX Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD.
|
June 30, 2015 |
COMMISSIONER OF INCOME TAX Vs. R. YUVARAJ
|
April 21, 2015 |
COMMISSIONER OF INCOME TAX Vs. KONGOOR TEXTILE PROCESS
|
April 20, 2015 |
COMMISSIONER OF INCOME TAX Vs. VIDYA THANGAKUMAR
|
April 20, 2015 |
COMMISSIONER OF INCOME TAX Vs. EASTMAN EXPORTS GLOBAL CLOTHING (P) LIMITED
|
February 2, 2015 |
COMMISSIONER OF INCOME TAX Vs. DEVI MARINE FOOD EXPORTS LTD.
|
July 14, 2015 |
COMMISSIONER OF INCOME TAX Vs. TAMILNADU INDUSTRIAL
DEVELOPMENT CORPORATION LTD
|
September 16, 2015 |
COMMISSIONER OF INCOME TAX Vs. CHENNAI FOOTWEAR PVT LTD
|
August 31, 2015 |
COMMISSIONER OF INCOME TAX Vs. AMBATTUR CLOTHING LIMITED
|
September 28, 2015 |
COMMISSIONER OF INCOME TAX Vs. K INDIRA
|
February 23, 2015 |
COMMISSIONER OF INCOME TAX Vs. UCAL FUEL SYSTEMS LIMITED
|
December 15, 2015 |
COMMISSIONER OF INCOME TAX Vs. PALANQUIN INVESTMENTS P LTD
|
January 27, 2015 |
COMMISSIONER OF INCOME TAX Vs. INDIAN EDUCATIONAL TRUST GOPINATHAPURAM
|
January 28, 2015 |
COMMISSIONER OF INCOME TAX Vs. S P APPARELS
|
August 25, 2015 |
COMMISSIONER OF INCOME TAX Vs. SAIYANA WAREHOUSE PVT LTD
|
February 24, 2015 |
COMMISSIONER OF INCOME TAX Vs. M M FORGINGS LTD
|
October 27, 2015 |
COMMISSIONER OF INCOME TAX Vs. SHANTHINATH BENEFIT FUND LTD.
|
January 7, 2015 |
COMMISSIONER OF INCOME TAX Vs. STADS LTD.
|
March 11, 2015 |
COMMISSIONER OF INCOME TAX Vs. LIGHT ALLOY PRODUCTS LTD.
|
March 11, 2015 |
COMMISSIONER OF INCOME TAX Vs. SAKA MARKETING SERVICES P. LTD.
|
February 24, 2015 |
COMMISSIONER OF INCOME TAX Vs. ORIENT EXPRESS
|
March 2, 2015 |
COMMISSIONER OF INCOME TAX Vs. M.A.M. RAMASWAMY (NO. 2)
|
February 24, 2015 |
COMMISSIONER OF INCOME TAX Vs. KALPANA AGENCIES
|
February 16, 2015 |
COMMISSIONER OF INCOME TAX Vs. C.T. KIRUBA
|
January 19, 2015 |
COMMISSIONER OF INCOME TAX Vs. GR THANGAMALIGAI FIRM AND ORS.
|
June 1, 2015 |
COMMISSIONER OF INCOME TAX Vs. VETAL TEXTILES AND ELECTRONICS PVT. LTD.
|
June 1, 2015 |
COMMISSIONER OF INCOME TAX Vs. DXN HERBAL MANUFACTURING INDUSTRIES PVT. LTD.
|
September 7, 2015 |
COMMISSIONER OF INCOME TAX Vs. SHRIRAM INVESTMENTS LTD.
|
June 15, 2015 |
COMMISSIONER OF INCOME TAX COMPANY CIRCLE Vs. EASTMAN SPINNING MILLS (P) LIMITED
|
February 18, 2015 |
COMMISSIONER OF INCOME TAX, CENTRAL III Vs. M. THANGAMALIGAI TRUST
|
September 28, 2015 |
COMMISSIONER OF INCOME TAX, CHENNAI Vs. BALAHA CHEMICALS AGENCIES
|
December 16, 2015 |
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SEA ROSE MARINES PVT. LTD.
|
June 8, 2015 |
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ARVIND REMEDIES LTD.
|
June 8, 2015 |
COMMISSIONER OF INCOME TAX, CHENNAI Vs. THIRU AROORAN SUGARS LTD.
|
February 24, 2015 |
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ORIENT EXPRESS
|
July 7, 2015 |
COMMISSIONER OF INCOME TAX, CHENNAI Vs. T.L. PRASANTH
|
July 3, 2015 |
COMMISSIONER OF INCOME TAX, COIMBATORE Vs. SANGEETH TEXTILES LTD.
|
July 8, 2015 |
COMMISSIONER OF INCOME TAX, SALEM Vs. PONKUMAR MAGNESITE MINES
|
April 27, 2015 |
COMMISSIONER OF INCOME TAX, SALEM Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD.
|
July 20, 2015 |
COMMISSIONER OF INCOME TAX, TAMIL NADU-VII Vs. TEXTILE DYE CHEM CORPORATION
|
December 7, 2015 |
COMMISSIONER OF INCOME TAX, THIRUCHIRAPALLI Vs. R. SETHURAMAN
|
August 5, 2015 |
COMMISSIONER OF INCOME TAX, TRICHY Vs. THE KARUR VYSYA BANK LTD.
|
June 9, 2015 |
COMMISSIONER OF INCOMETAX Vs. N ARUMUGAM
|
February 25, 2015 |
COMMISSIONER OF POLICE Vs. KAMALAVENI
|
April 9, 2015 |
COMMISSIONER OF POLICE AND OTHERS Vs. P MOORTHY
|
October 27, 2015 |
COMMISSIONER OF REVENUE ADMINISTRATION Vs. R THIRUMARAN
|
June 4, 2015 |
COMMISSIONER OF SERVICE TAX Vs. AIRCEL CELLULAR LTD.
|
March 26, 2015 |
COMMISSIONER OF WEALTH TAX Vs. T.V. SUNDARAM IYENGAR & SONS LTD.
|
March 19, 2015 |
COMMISSIONER, AMBUR MUNICIPALITY; M THILAGAR Vs. PRESIDING OFFICER
|
February 6, 2015 |
COMMISSIONER, CORPORATION OF CHENNAI Vs. MEERA S.V. KUMAR
|
February 12, 2015 |
COMMISSIONER, RANIPET MUNICIPALITY Vs. COMMR. OF C. EX., CHENNAI-III
|
March 17, 2015 |
COMMR. OF C. EX. & S.T. Vs. RANE TRW STEERING SYSTEMS LTD.
|
March 27, 2015 |
COMMR. OF C. EX. & S.T., LTU Vs. TAMILNADU PETROPRODUCTS LTD.
|
September 4, 2015 |
COMMR. OF C. EX. & S.T., TIRUCHIRAPALLI Vs. KANNAPPA CORPORATION
|
June 25, 2015 |
COMMR. OF C. EX., COIMBATORE Vs. HINDUSTAN PETROLEUM COPRN. LTD.
|
June 11, 2015 |
COMMR. OF C. EX., PONDICHERRY Vs. SPIC PHARMACEUTICALS DIVISION
|
July 9, 2015 |
COMMR. OF CENTRAL EXCISE Vs. SUNDARAM DYNACAST LTD.
|
March 12, 2015 |
COMMR. OF CUS. Vs. VEEJAY LAKSHMI ENGINEERING WORKS LTD.
|
February 27, 2015 |
COMMR. OF CUS. (SEAPORT-IMPORTS) Vs. ANAND IMPEX
|
September 14, 2015 |
COMMR. OF CUS. (SEAPORT/IMPORT) Vs. SANCO TRANS LTD.
|
November 5, 2015 |
COMMR. OF S.T., CHENNAI Vs. ZAK TRADE FAIRS & EXHIBITIONS PVT. LTD.
|
June 11, 2015 |
COMMUNITY ACTION FOR RURAL DEVELOPMENT (CARD) Vs. THE SECRETARY, MINISTRY OF WOMEN & CHILD DEVELOPMENT AND ORS.
|
March 12, 2015 |
CONCAST STEEL & POWER LTD Vs. MICRO AND SMALL ENTERPRISES AND OTHERS
|
December 14, 2015 |
CONFIDENCE PETROLEUM INDIA LTD. Vs. ADDL. C.C., C.E. & S.T.
|
April 29, 2015 |
CONSUL CONSOLIDATED PRIVATE LIMITED Vs. RADHAKRISHNAN RAGHAVAN NAIR
|
August 5, 2015 |
COOPER BUSSMANN INDIA PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS (GROUP 7 A) AND ORS.
|
March 4, 2015 |
COSMOPOLITAN CLUB Vs. THE TAHSILDAR, MAMBALAM - GUINDY TALUK AND ORS.
|
March 9, 2015 |
COVAI DISTRICT NEW DEMOCRATIC LABOUR FRONT Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
September 9, 2015 |
COXSWAIN TECHNOLOGIES LIMITED Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
February 26, 2015 |
CRAFTSMAN AUTOMATION P LTD Vs. COMMISSIONER OF INCOME TAX
|
September 30, 2015 |
CRESCENT TRADE LINKS Vs. ASSISTANT COMMISSIONER (CT), COIMBATORE
|
June 18, 2015 |
CSEPDI - TRISHE CONSORTIUM Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LIMITED (TANGEDCO) AND ORS.
|
September 7, 2015 |
D BASANTH KUMAR RANKA Vs. STATE
|
August 4, 2015 |
D JAGANATHAN Vs. D DAMODHARAN
|
December 1, 2015 |
D KRISHNAMOORTHI Vs. TAMIL NADU STATE TRANSPORT CORPORATION; GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION
|
December 8, 2015 |
D MURALI Vs. MEENAKSHI; SIVANI
|
September 23, 2015 |
D MUTHUKUMARASAMY Vs. V SIVAKUMAR
|
September 14, 2015 |
D PANEER @ PANNEER SELVAM Vs. BALARAMAN
|
August 10, 2015 |
D PRABHU Vs. STATE OF TAMIL NADU; COLLECTOR OF KANCHEEPURAM; REVENUE DIVISIONAL OFFICER (RDO); TAHSILDAR; DIVISIONAL ENGINEER (HIGHWAYS); ASSISTANT DIVISIONAL ENGINEER (C&M); NADU ROAD DEVELOPMENT CORPORATION (TNRDC)
|
September 2, 2015 |
D RADHAKRISHNAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND OTHERS
|
November 19, 2015 |
D RAJENDRAN Vs. S R VIJAYARAGHAVAN (ALIAS) VIJAYARAJAN
|
October 5, 2015 |
D RAJESH Vs. ANBUSELVI
|
July 27, 2015 |
D RUKMANI Vs. S H HALAMMAL
|
July 7, 2015 |
D RUKMANI AMMAL Vs. STATE OF TAMIL NADU
|
April 29, 2015 |
D THANGARAJ Vs. R UMAPATHI AND OTHERS
|
December 16, 2015 |
D. BALARAMAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
December 11, 2015 |
D. CHELLADURAI Vs. STATE
|
September 3, 2015 |
D. DEEYANESWAR AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
September 11, 2015 |
D. DESINGURAJA Vs. STATE BANK OF INDIA AND ORS.
|
December 10, 2015 |
D. DHANALAKSHMI Vs. RADHAKRISHNA MULTIPLE INDUSTRIES (P) LTD., (CEMENT DIVISION) AND ORS.
|
June 1, 2015 |
D. FRANKLIN JOSEPH SWAMIDOSS Vs. THE DIRECTOR OF ELEMENTARY EDUCATION AND ORS.
|
February 11, 2015 |
D. GAYATHRI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 14, 2015 |
D. IRUTHAYARAJ Vs. COPYIST SUPERINTENDENT, CHIEF METROPOLITAN MAGISTRATE COURT
|
March 4, 2015 |
D. JAGADEESAN Vs. BANK OF BARODA AND ORS.
|
January 27, 2015 |
D. JANARDHANAN Vs. STATE
|
June 17, 2015 |
D. JAYAJOTHI Vs. STATE OF TAMIL NADU AND ORS.
|
January 28, 2015 |
D. JAYAPAL AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE
|
March 20, 2015 |
D. JERALD INNOCENT BABU Vs. THE EXECUTIVE DIRECTOR (MARKETING) LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
September 23, 2015 |
D. KALAICHELVAN Vs. UNION BANK OF INDIA AND ORS.
|
April 1, 2015 |
D. KOUSALYA AND ORS. Vs. A. MADAIYAN AND ORS.
|
March 4, 2015 |
D. KRISHNAMOORTHI Vs. TAMIL NADU STATE TRANSPORT CORPORATION AND ORS.
|
August 12, 2015 |
D. KUMAR Vs. THE EXECUTIVE OFFICER, SHOLINGHUR SELECTION GRADE TOWN PANCHAYAT AND ORS.
|
November 5, 2015 |
D. LOGAN Vs. THE HEADMASTER, R.V. GOVERNMENT BOYS HIGHER SECONDARY SCHOOL AND ORS.
|
October 7, 2015 |
D. LOGU Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
|
January 22, 2015 |
D. MAHENDRAN Vs. SUJATHA AND ORS.
|
February 26, 2015 |
D. MURALIDHARAN Vs. THE SUB-INSPECTOR OF POLICE
|
March 9, 2015 |
D. NAMACHIVAYAM AND ORS. Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
January 5, 2015 |
D. NATHIYA Vs. STATE OF TAMIL NADU AND ORS.
|
June 30, 2015 |
D. NATHIYA Vs. THE CHAIRMAN CUM MANAGING DIRECTOR, TAMIL NADU ELECTRICITY BOARD AND ORS.
|
June 15, 2015 |
D. PALANISAMY Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS, GOVERNMENT OF TAMIL NADU AND ORS.
|
June 9, 2015 |
D. POYYAMOZHI Vs. THE MANAGEMENT OF STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD. AND ORS.
|
November 27, 2015 |
D. PREMAKUMARI Vs. RAVICHANDRAN AND ORS.
|
April 1, 2015 |
D. RAMALINGAM Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 3, 2015 |
D. RAMAMOORTHY Vs. THE COMMISSIONER KANCHEEPURAM MUNICIPALITY AND ORS.
|
June 11, 2015 |
D. RAMAMORTHY AND ORS. Vs. THE MAYOR, TRICHIRAPPALLI CORPORATION AND ORS.
|
September 16, 2015 |
D. RAMESH Vs. THE COMMISSIONER, USILAMPATTI MUNICIPALITY AND ORS.
|
July 22, 2015 |
D. RAMESH Vs. COMMISSIONER, USILAMPATTI MUNICIPALITY AND ORS.
|
March 24, 2015 |
D. RAMYA Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
|
August 10, 2015 |
D. ROSELIN JOYCE Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. AND ORS.
|
February 17, 2015 |
D. RUKMANI AMMAL AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 28, 2015 |
D. SANKAR Vs. THE CHIEF DIRECTOR, CONSTRUCTION AND MAINTENANCE, HIGHWAYS DEPARTMENT AND ORS.
|
March 10, 2015 |
D. SELVI SAROJINI BAI Vs. STATE OF TAMIL NADU
|
September 4, 2015 |
D. SENTHILKUMAR Vs. M.D. KUMARESAN
|
June 2, 2015 |
D. SUNDARESWARAN Vs. STATE
|
September 16, 2015 |
D. THAMPI DHARMARAJ Vs. THE STATE OF TAMILNADU AND ORS.
|
June 15, 2015 |
D. THANGALINGAM AND ORS. Vs. M. IYYAPPAN AND ORS.
|
March 20, 2015 |
D. THILLAIRAJ Vs. BUREAU OF INDIAN STANDARDS
|
January 21, 2015 |
D. UMAPATHI Vs. THE COMMISSIONER OF MUNICIPAL ADMINISTRATION AND ORS.
|
April 8, 2015 |
D. VALLUVAN Vs. THE SUB-INSPECTOR OF POLICE, NARIKUDI POLICE STATION
|
June 1, 2015 |
D. VIJAYAKUMAR Vs. THE STATE OF TAMIL NADU AND ORS.
|
July 31, 2015 |
D.A. PRABAKAR Vs. THE SECRETARY, MINISTRY OF ENVIRONMENT, FOREST & C.C AND ORS.
|
September 10, 2015 |
D.DANIEL PARNABAS Vs. THE PRINCIPAL SECRETARY CUM
|
December 7, 2015 |
D.G.R. NARASIMMAN Vs. TMT. BHAVANI AND ORS.
|
July 23, 2015 |
D.JONAS Vs. TAMIL NADU STATE TRANSPORT
|
December 4, 2015 |
D.K. GANESAN Vs. ARUMUGHAM
|
March 23, 2015 |
D.L. SALEEM AHAMED Vs. EVAN PAPER & BOARD (INDIA) PVT. LTD.
|
May 28, 2015 |
D.L. SALEEM AHAMED Vs. EVAN PAPER & BOARD (INDIA) PVT. LTD.
|
March 28, 2015 |
D.MURUGAN Vs. THE CHAIRMAN CHENNAI
|
December 3, 2015 |
D.R. BIBIN Vs. C. JASMINE SHELLY
|
March 2, 2015 |
D.S. NARAYANAN Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND ORS.
|
February 18, 2015 |
D.V.R. FREIGHT FORWARDERS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS (SEAPORT-IMPORT), CHENNAI AND ORS.
|
July 15, 2015 |
D.V.R. FREIGHT FORWARDERS PVT. LTD. Vs. COMMR. OF CUS. (IMPORTS)
|
August 26, 2015 |
D.VIJAYMOORTHI Vs. THE SUPERINTENDENT OF POLICE
|
December 7, 2015 |
DAIMLER INDIA COMMERCIAL VEHICLES PRIVATE LIMITED Vs. DEPUTY COMM OF INCOME TAX
|
January 30, 2015 |
DALICHAND JAIN AND ORS. Vs. STATE
|
February 18, 2015 |
DANIEL AND SAMUEL LOGISTICS PVT. LTD. Vs. COMMR. OF CUS., THOOTHUKUDI
|
September 8, 2015 |
DANIEL DURAIRAJ Vs. STATE OF PUDUCHERRY
|
March 31, 2015 |
DATA FIELD INDIA LIMITED Vs. THE DEPUTY COMMISSIONER OF CUSTOMS (EOU)
|
October 14, 2015 |
DAULATHRAM L. AHUJA Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 6, 2015 |
DAVE JEYASELVAN Vs. M.P. PONRAJ
|
June 26, 2015 |
DAYALAN ELANGOVAN Vs. THE TRANSPORT COMMISSIONER
|
February 5, 2015 |
DAYANAND P.SESHAN Vs. M. DHANASEKARAN AND OTHERS
|
June 8, 2015 |
DAYANIDHI MARAN Vs. STATE
|
August 10, 2015 |
DECCAN CHRONICAL HOLDINGS LIMITED Vs. CANARA BANK
|
June 12, 2015 |
DECCAN CHRONICLE HOLDINGS LTD Vs. YES BANK LTD
|
December 29, 2015 |
DEIVANAI Vs. J. MASILAMANI REDDI AND ORS.
|
November 19, 2015 |
DEIVANAI Vs. MUTHUSAMY AND OTHERS
|
December 14, 2015 |
DEIVASIGAMANI Vs. C.P. SUBRAMANIAM AND ORS.
|
August 24, 2015 |
DELKOR TECHNIK INDIA PRIVATE LIMITED Vs. STATE
|
October 12, 2015 |
DELPHI TVS DIESEL SYSTEMS LTD. Vs. UNION OF INDIA AND ORS.
|
November 24, 2015 |
DELPHI-TVS DIESEL SYSTEMS LTD. Vs. CESTAT
|
September 7, 2015 |
DEN ERFOLG SWITCHGEARS (P) LTD. Vs. TAMIL NADU TRANSMISSION CORPORATION LTD. AND ORS.
|
September 2, 2015 |
DENTAL COUNCIL OF INDIA Vs. K.S.R. INSTITUTE OF DENTAL SCIENCE & RESEARCH AND ORS.
|
September 29, 2015 |
DEPUTY COLLECTOR REVENUE (SOUTH), PONDICHERRY AND ORS Vs. NAVASAKTHI TOWNSHIP DEVELOPERS PVT LTD
|
October 30, 2015 |
DEPUTY COMMISSIONER (CT), TIRUCHIRAPPALLI Vs. NATHAN AND COMPANY
|
March 18, 2015 |
DEPUTY SECRETARY TO THE GOVERNMENT OF TAMILNADU, TRANSPORT DEPARTMENT AND ORS. Vs. CHANDRAMANI AND ORS.
|
April 30, 2015 |
DEPUTY SUPERINTENDENT OF POLICE Vs. R PARTHASARATHY
|
April 7, 2015 |
DESHRATNA DR. RAJENDRA PRASAD MEMORIAL TRUST (MADRAS) (REGD.) Vs. BIHAR ASSOCIATION (REGD.) AND ORS.
|
June 1, 2015 |
DEVA CONSTRUCTION CONTRACTORS PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER AND ORS.
|
April 1, 2015 |
DEVAKI THIYAGARAJAN Vs. AHAMED AND ORS.
|
July 13, 2015 |
DEVARAJ Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS
|
October 7, 2015 |
DEVARAJAN Vs. THE STATE OF TAMIL NADU
|
January 12, 2015 |
DEVDUTT R.R. SIKKA Vs. SAJJANRAJ NATHAR & SONS
|
April 29, 2015 |
DEVENDHARAN Vs. STATE
|
September 3, 2015 |
DEVI Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 12, 2015 |
DEVI Vs. S. RAJKUMAR
|
April 17, 2015 |
DEVI AND ORS. Vs. STATE
|
December 10, 2015 |
DEVI KARUMARIAMMAN EDUCATIONAL TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS)-I, CHENNAI CIRCLE AND ORS.
|
July 3, 2015 |
DEVIKARANI AND ORS. Vs. A. ILLAYARAJA AND ORS.
|
January 21, 2015 |
DHAKSHANA KAMMAVAR MAHAJANA SANGAM AND ORS. Vs. V.P.S. SUBBIAH
|
August 20, 2015 |
DHANALAKSHMI Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
|
January 19, 2015 |
DHANALAKSHMI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
February 2, 2015 |
DHANALAKSHMI AND ORS. Vs. SARASWATHY AND ORS.
|
June 2, 2015 |
DHANALAKSHMI AND ORS. Vs. MOHANAMURALI AND ORS.
|
April 21, 2015 |
DHANALAKSHMI BANK LTD Vs. THILAGAVATHEE ALIAS THILAGAVATHY
|
September 15, 2015 |
DHANALAKSHMI BOTTLES SUPPLIES Vs. THE STATE OF TAMIL NADU AND ORS.
|
August 25, 2015 |
DHANAM @ DHANALAKSHMI; POONGOTHAI; ANNAKILI; NAGAMMAL Vs. KANAGARAJ ASARI
|
September 28, 2015 |
DHANASAMY Vs. MUNUSAMY (DIED); SANGUNTHALA; SIVAKUMAR; SURYAMURTHY; SHANTHI; KALAVATHY
|
July 14, 2015 |
DHANASEKARAPANDIAN Vs. AMINAMMAL
|
March 18, 2015 |
DHANDAPANI Vs. ELUMALAI
|
June 4, 2015 |
DHANDAPANI Vs. THE DISTRICT COLLECTOR AND ORS
|
March 16, 2015 |
DHARANI AMMAL AND ORS. Vs. ARAYEE
|
January 23, 2015 |
DHARMALINGAM Vs. VIJAYALAKSHMI
|
April 13, 2015 |
DHARMALINGAM AND ORS. Vs. STATE
|
March 10, 2015 |
DHARMAN Vs. DISTRICT COLLECTOR, DHARMAPURI DISTRICT; DISTRICT COLLECTOR
|
April 16, 2015 |
DHARMAPURI PAPER MILLS PVT. LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX
|
August 25, 2015 |
DHARMARAJ Vs. THE INSPECTOR OF POLICE
|
March 2, 2015 |
DHARMENDRA KUMAR AND ORS. Vs. THE STATE
|
December 9, 2015 |
DHAVAMANI Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU AND ORS.
|
November 20, 2015 |
DHAYAL Vs. STATE OF TAMIL NADU AND ORS.
|
November 6, 2015 |
DIDAR MOTORS Vs. COMMISSIONER OF SERVICE TAX
|
August 6, 2015 |
DINAKARAN Vs. STATE
|
December 16, 2015 |
DIRECTOR GENERAL OF POLICE Vs. P SELVARAJU
|
September 29, 2015 |
DIRECTOR GENERAL OF POLICE Vs. SUBRAMANIAYN
|
August 5, 2015 |
DIRECTOR OF ELEMENTARY EDUCATION AND ORS. Vs. A.P. SHANTHA AND ORS.
|
December 8, 2015 |
DIRECTOR OF LAND REFORMS, CHEPAUK Vs. DISTRICT REVENUE OFFICER (LAND TRIBUNAL)AND ORS.
|
July 31, 2015 |
DIRECTOR OF SCHOOL EDUCATION AND ORS. Vs. CHITRALEKHA
|
December 9, 2015 |
DIRECTOR; TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. K MAHALAKSHMI
|
December 18, 2015 |
DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ORS. Vs. M. KAMALA AND ORS.
|
December 16, 2015 |
DIVISIONAL MANAGER Vs. N MANOHARAN; MURUGESAN
|
September 9, 2015 |
DIVISIONAL MANAGER Vs. G PANNEER AND ORS
|
February 11, 2015 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. S.BOSE
|
March 18, 2015 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. M. MUTHARASI AND ORS.
|
July 21, 2015 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BALA @ BALAMANI
|
September 2, 2015 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. B. PANNEERSELVAM AND ORS.
|
August 3, 2015 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD , PONDICHERRY Vs. KANDIBAN AND OTHERS
|
January 30, 2015 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED AND ORS Vs. M SATHIAMOORTHY; S ARUMUGAM AND ORS
|
October 5, 2015 |
DIVISIONAL MANAGER, THE NEW INDIA INSURANCE COMPANY LTD. Vs. R. KRISHNASELVI
|
July 8, 2015 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. DEEPA AND ORS
|
October 13, 2015 |
DIVYA Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 17, 2015 |
DIWANGANI Vs. SAHARVAN BEEVI AND ORS.
|
March 16, 2015 |
DONALD FERNANDES Vs. STATE OF TAMIL NADU
|
August 11, 2015 |
DOOR SOLUTIONS AND ORS. Vs. R. SATHEESH KUMAR AND ORS.
|
November 23, 2015 |
DORAISANI AND ORS. Vs. J. MURALI AND ORS.
|
March 2, 2015 |
DOUBLE TANK COLONY FLAT OWNERS
HOUSE SERVICE SOCIETY Vs. MANAGING DIRECTOR,
TAMIL NADU HOUSING BOARD; EXECUTIVE ENGINEER AND ADO; DOUBLE TANK HIG FLAT OWNERS ASSOCIATION; COMMISSIONER,
CORPORATION OF CHENNAI
|
November 18, 2015 |
DR. AMBEDKAR MANDRAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
April 13, 2015 |
DR..M.KAVIKUMAR Vs. THE STATE OF TAMIL NADU,
|
December 4, 2015 |
DR.A.P.SHANTHINI Vs. THE REGISTRAR
|
December 7, 2015 |
DR.Y.THAIYUB KHAN Vs. STATE REP. BY
|
December 1, 2015 |
DRAVIDAR KAZHAGAM AND ORS. Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT, GOVERNMENT OF TAMIL NADU AND ORS.
|
April 13, 2015 |
DREAM CASTLE Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 25, 2015 |
DUDINIK VALENTYN Vs. INSPECTOR OF POLICE
|
April 22, 2015 |
DURAI Vs. STATE
|
June 18, 2015 |
DURAIPANDI; RAMAKKARAN; VEERANNASAMY Vs. STATE
|
February 5, 2015 |
DURAISAMY THEVAR Vs. GOVINDAMMAL; UDAYAKKAL; UDAYAR; MANGALASAMY; RAMU
|
September 30, 2015 |
DURAISELVAN AND ORS. Vs. STATE AND ORS.
|
October 14, 2015 |
DURAISINGAM Vs. S.R. JAGANNATHAN AND ORS.
|
August 27, 2015 |
DURGESH DISTRIBUTORS Vs. THE DEPUTY COMMERCIAL TAX OFFICER AND ORS.
|
July 20, 2015 |
E K PALANISAMY Vs. P C KRISHNAN; A BALASUBRAMANIAM; C BALACHANDRAN; RAJAMMAL
|
August 18, 2015 |
E N PALANISAMY DIRECTOR Vs. MEENAKSHI; STATE
|
December 16, 2015 |
E P JEYARAMAN Vs. AUTHORIZED OFFICER, INDIAN BANK AND ORS
|
April 15, 2015 |
E S MALARVIZHI Vs. V MADHUSUDANAN
|
July 16, 2015 |
E SEKAR Vs. SECRETARY DEPARTMENT OF REVENUE GOVERNMENT OF TAMILNADU SECRETARIAT ST FORT GEORGE, CHENNAI; DISTRICT COLLECTOR, COLLECTORATE KANCHEEPURAM DISTRICT; PROJECT OFFICER, SIPCOT SIRUSERI OLD MAHABALIPURAM ROAD
|
November 20, 2015 |
E TAMILARASI & OTHERS Vs. MUNICIPAL COUNCIL AND OTHERS
|
December 18, 2015 |
E. DAMODHARAN Vs. TRIPLICANE ANNADHANA SAMAJAM
|
December 17, 2015 |
E. GANESABOOPATHY Vs. THE INSPECTOR OF POLICE AND ORS.
|
April 22, 2015 |
E. JEYA SEKAR ELISHA Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
|
January 19, 2015 |
E. KANNIYAPPAN AND ORS. Vs. GOVT. OF TAMILNADU AND ORS.
|
June 11, 2015 |
E. KRISHNADAS Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 23, 2015 |
E. MANOHARAN Vs. SURESH AND ANOTHER
|
August 4, 2015 |
E. MARY OLIVIA Vs. THE STATE AND ORS.
|
April 8, 2015 |
E. MURUGAN AND ORS. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
April 17, 2015 |
E. NATARAJAN Vs. THE STATE AND ORS.
|
December 18, 2015 |
E. PARASUPILLAI Vs. THE DISTRICT COLLECTOR AND ORS.
|
March 25, 2015 |
E. PARASUPILLAI Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT
|
August 12, 2015 |
E. RAMAIAH Vs. THAMIZHCHELVAN AND ORS.
|
April 29, 2015 |
E. RAVINDRAN Vs. THE CHIEF METROPOLITAN MAGISTRATE, EGMORE AND ORS.
|
July 21, 2015 |
E. RAYAPPAN Vs. P.K. JALEEL AND ORS.
|
March 3, 2015 |
E. SIVAKUMAR AND ORS. Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT
|
November 26, 2015 |
E. SUNDARRAJ Vs. E. MAHALINGAM
|
March 12, 2015 |
E. THYAGARAJAN Vs. RAVI AND ORS.
|
July 7, 2015 |
E. VENKATRAYAN Vs. STATE AND ORS.
|
March 26, 2015 |
E. VISWANATHAN Vs. V.T. JESUDAS
|
July 8, 2015 |
E.I.D. PARRY INDIA LIMITED AND ORS. Vs. CUSTOMS EXCISE AND SERVICE TAX AND ORS.
|
January 27, 2015 |
E.K. PALANISAMY Vs. P.C. KRISHNAN AND ORS.
|
June 4, 2015 |
E.S. MOHAMMED YUSUF KHAN AND ORS. Vs. D. RAJU
|
June 10, 2015 |
EASA COLLEGE OF ENGINEERING & TECHNOLOGY Vs. THE COMMISSIONER OF TOWN AND COUNTRY PLANNING AND ORS.
|
April 22, 2015 |
EASAK Vs. STATE
|
October 27, 2015 |
EASTERN CONDIMENT (P) LTD. Vs. ASSISTANT COMMISSIONER (CT), THENI-1
|
October 5, 2015 |
EASWARAMURTHY ARUMUGAM Vs. SREE THIRUMALAI ELECTRONICS PVT LTD
|
August 7, 2015 |
EASWARAMURTHY ARUMUGAM AND ORS. Vs. SREE THIRUMALAI ELECTRONICS PVT. LTD. AND ORS.
|
August 7, 2015 |
EDVIN MERWIN HURTIS Vs. THE REGIONAL PASSPORT OFFICER
|
March 13, 2015 |
ELANGESWARAN Vs. SOWRIRAJAN; VAIRAMANI; ANBURAJAN
|
January 6, 2015 |
ELITE ENGINEERING AND CONSTRUCTIONS Vs. TECHTRANS CONSTRUCTION INDIA PRIVATE LIMITED
|
September 18, 2015 |
ELIZABETH RAJARAM Vs. THE PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.
|
July 27, 2015 |
ELPE LABS Vs. THE COMMISSIONER OF CUSTOMS (SEAPORT IMPORT), CHENNAI II AND ORS.
|
August 18, 2015 |
ELUMALAI Vs. THE INSPECTOR OF POLICE
|
October 27, 2015 |
ELUMALAI Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
|
April 6, 2015 |
ELUMALAI Vs. STATE
|
September 28, 2015 |
EMARAJAN Vs. THE STATE
|
March 12, 2015 |
EMBIOTIC LABORATORIES (P) LTD. AND ORS. Vs. STATE OF TAMIL NADU
|
April 10, 2015 |
EMIL MATHEW Vs. UNION OF INDIA
|
January 5, 2015 |
EMILY AGENCIES Vs. THE APPELLATE DEPUTY COMMISSIONER (CT) (EAST) AND ORS.
|
April 30, 2015 |
ENGINEERING DIPLOMA ASSOCIATION Vs. STATE OF TAMIL NADU; CHIEF ENGINEER
|
February 4, 2015 |
ENGINEERING ELECTRONICS & GENERAL WORKERS UNION Vs. SHRIRAM ENGINEERING PRODUCTS PVT. LTD. AND ORS.
|
February 9, 2015 |
ERA. SOUNDARA PANDIAN Vs. STATE OF TAMIL NADU AND ORS.
|
October 30, 2015 |
ERODE MILK CONSUMERS CO-OP. SOCIETY LTD. Vs. COMMR. OF CUS. & C. EX., SALEM
|
August 27, 2015 |
ERULAPILLAI AND ORS. Vs. KANDASAMY PILLAI AND ORS.
|
December 4, 2015 |
ESAKI THEVAR Vs. MARI
|
April 9, 2015 |
ESAKKIAMMAL Vs. STATE BY INSPECTOR OF POLICE, CB CID
|
October 26, 2015 |
ESAKKIAMMAL AND ORS. Vs. STATE
|
August 12, 2015 |
ESAYAMMAL Vs. SECRETARY; COMMISSIONER OF POLICE
|
April 8, 2015 |
ESCAPADE REAL ESTATE PRIVATE LIMITED Vs. STATE
|
April 28, 2015 |
ESSAY EXPORTS Vs. K EZHILARASAN AND OTHERS
|
December 11, 2015 |
ESTATE OF T.S. MURUGAIAN AND ORS. Vs. T.K.S. NAGAR WELFARE ASSOCIATION AND ORS.
|
February 3, 2015 |
ESTEEM POLYMER PRODUCTS PRIVATE LIMITED Vs. INTERNATIONAL ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED AND ORS.
|
September 22, 2015 |
ESWARAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
March 17, 2015 |
ESWARAN Vs. THE REVENUE DIVISIONAL OFFICER THE SUB DIVISIONAL MAGISTRATE CUM-REVENUE DIVISIONAL OFFICER
|
June 11, 2015 |
ESWARAN Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
December 10, 2015 |
ESWARAN; CHANDRASEKARAN Vs. STATE
|
September 16, 2015 |
ESWARI Vs. STATE; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT OF CENTRAL PRISON
|
November 24, 2015 |
ETA POWER GEN PRIVATE LIMITED Vs. STATE
|
March 30, 2015 |
ETERNAL WORD TRUST Vs. STATE OF TAMIL NADU AND OTHERS
|
December 9, 2015 |
ETHIRAJ Vs. CHELLAMMAL
|
March 9, 2015 |
EVERGREEN SEA FOODS PVT LTD Vs. RUSKIM SEA FOODS LTD
|
July 13, 2015 |
EXECUTIVE DIRECTOR (PERSONNEL), LIFE INSURANCE CORPORATION OF INDIA Vs. C RAMAMURTHY
|
September 2, 2015 |
EXECUTIVE DIRECTOR, BHARAT HEAVY ELECTRICALS LTD., TIRUCHIRAPALLI Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
April 27, 2015 |
EXECUTIVE DIRECTOR, F.SEYAD RABBANI, SEYAD COTTON MILLS LTD. AND ORS. Vs. THE ADDITIONAL DIRECTOR, DEPARTMENT OF REVENUE INTELLIGENCE AND ORS.
|
September 3, 2015 |
EZHULAMALAI Vs. STATE OF TAMILNADU
|
August 18, 2015 |
EZHUMALAI Vs. M. MURUGESAN AND ORS.
|
March 6, 2015 |
EZHUMALAI Vs. K. VENKATESAN
|
January 29, 2015 |
F. DADABHOY Vs. THE RESERVE BANK OF INDIA
|
February 26, 2015 |
F.M. ANTHONI Vs. R. JOHNSON AND ORS.
|
July 13, 2015 |
FAMILY OF SP. S.S. SP. SUBRAMANIAN CHETTIAR Vs. INCOME TAX OFFICER
|
February 10, 2015 |
FATHIMA COLLEGE OF PHARMACY Vs. THE CONTROLLER OF EXAMINATIONS TAMIL NAD DR. M.G.R. MEDICAL UNIVERSITY AND ORS.
|
February 16, 2015 |
FAZEELATHUNNISA BEGUM SHEBAS MOSQUE AND ENDOWMENT Vs. NOOR KHANUM AND ORS.
|
March 4, 2015 |
FEDERATION OF TAMIL NADU NEWSPRINT AND PAPERS OPPANTHA THOZHILALAR SANGAMS AND ORS. Vs. THE CHAIRMAN, TAMIL NADU STATE ADVISORY CONTRACT LABOUR BOARD AND THE SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT
|
June 22, 2015 |
FENNER INDIA LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
August 27, 2015 |
FIFTH AVENUE SOURCING (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
June 12, 2015 |
FINANCIAL TECHNOLOGIES (INDIA) LIMITED Vs. UNION OF INDIA AND ORS
|
August 10, 2015 |
FIRST GARMENT MFG CO. (INDIA) PVT. LTD. Vs. THE ASSISTANT COMMISSIONER
|
October 30, 2015 |
FLEXION IMAGING SOLUTIONS PVT. LTD. Vs. COMMR. OF CUS., CHENNAI-IV
|
June 24, 2015 |
FLORENS CONTAINERS INC. Vs. MERIDIAN LOGISTICS
|
May 7, 2015 |
FOODS, FATS AND FERTILISERS LTD AND ORS Vs. DEPUTY COMMISSIONER OF CUSTOMS, CUSTOM HOUSE
|
June 4, 2015 |
FRANCIS AND ORS. Vs. STATE
|
August 26, 2015 |
FRANCIS GOEL Vs. COMMISSIONER OF CUSTOMS
|
April 28, 2015 |
FRANCIS SALAYSIA Vs. STATE
|
October 15, 2015 |
G BABU Vs. L S MILLS LIMITED
|
April 16, 2015 |
G BAPPUDURAI Vs. REGISTRAR; BAR COUNCIL OF TAMIL NADU
|
January 23, 2015 |
G BASKARAN Vs. MANAGING DIRECTOR; SENIOR REGIONAL MANAGER; MANAGER
|
September 23, 2015 |
G GNANAVEL Vs. S GANESAN
|
September 10, 2015 |
G GOPINATH Vs. NATIONAL INSTITUTE OF TECHNOLOGY; DIRECTOR, CENTRAL COUNSELLING BOARD; REVENUE DIVISIONAL OFFICER, DHARMAPURI AND ORS
|
December 15, 2015 |
G KANNAN Vs. SPECIAL DEPUTY COLLECTOR; SPECIAL COMMISSIONER FOR REHABILITATION; SPECIAL TAHSILDAR
|
June 4, 2015 |
G KRISHNA RAJA REDDIAR Vs. DISTRICT COLLECTOR
|
February 16, 2015 |
G RADHAKRISHNAN Vs. STATE
|
September 15, 2015 |
G RADHAKRISHNAN Vs. S MAHENDRAN
|
January 12, 2015 |
G RAJA Vs. STATE
|
October 6, 2015 |
G RAKKU Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR; TAHSILDHAR
|
November 16, 2015 |
G S MANI & OTHERS Vs. R SRINIVASAN & OTHERS
|
December 17, 2015 |
G SARASAL Vs. GOVERNMENT OF TAMIL NADU
|
February 24, 2015 |
G SARATHA RANI Vs. DISTRICT COLLECTOR, NAMAKKAL
|
August 24, 2015 |
G SARAVANAN Vs. DISTRICT COLLECTOR, VELLORE
|
November 24, 2015 |
G SIDDHANATHAN Vs. JOINT COMMISSIONER; ASSISTANT COMMISSIONER; ARULMIGU DHANDAYUTHAPANI SWAMI THIRUKOIL
|
July 1, 2015 |
G SIVANANDAM Vs. GOVERNMENT OF TAMIL NADU; TAMIL NADU HOUSING BOARD; SPECIAL DEPUTY COLLECTOR; COMMISSIONER, CORPORATION OF CHENNAI
|
December 17, 2015 |
G SRINIVASA BABU Vs. GOPINATH; MOHANRAJ; NAJMUL HODA
|
July 16, 2015 |
G SUBBA REDDY Vs. COMMISSIONER OF LAND ADMINISTRATION; COMMISSIONER OF SURVEY AND SETTLEMENT
|
September 9, 2015 |
G SUBRAMANI Vs. STATE
|
August 13, 2015 |
G V GRANITES Vs. V A ARUNACHALAM
|
March 18, 2015 |
G VENKATRAMAN Vs. N PAPPANNAN
|
October 26, 2015 |
G. ANANDAN Vs. THE STATE
|
November 24, 2015 |
G. ANANDHI Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
March 19, 2015 |
G. ARASUKUMAR AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
July 1, 2015 |
G. ARUMUGAM AND ORS. Vs. DISTRICT COLLECTOR, KANCHEEPURAM AND ORS.
|
June 9, 2015 |
G. ARUN PRASANNA Vs. ELANGO AND ORS.
|
August 24, 2015 |
G. BALASUNDARAM Vs. THE SECRETARY, COMMERCIAL TAXES AND REGISTRATION DEPARTMENT AND ORS.
|
July 28, 2015 |
G. BASKARAN Vs. THE MANAGING DIRECTOR AND ORS.
|
July 28, 2015 |
G. BHAKIA Vs. THE SECRETARY, STATE OF TAMIL NADU AND ORS.
|
July 6, 2015 |
G. BOOVARAGHAVAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
September 18, 2015 |
G. CHANDRASEKAR AND ORS. Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
|
July 1, 2015 |
G. CHANDRASEKHARAN AND ORS. Vs. THE REGISTRAR GENERAL HIGH COURT AND ORS.
|
February 26, 2015 |
G. DEVARAJAN Vs. THE POLICE COMMISSIONER AND ORS.
|
February 4, 2015 |
G. EASWARAN AND ORS. Vs. GOVERNMENT OF TAMILNADU AND ORS.
|
February 4, 2015 |
G. ELANGOVAN Vs. THE CHAIRMAN & MANAGING DIRECTOR (TELECOMMUNICATION CONSULTANTS INDIA LTD.) AND ORS.
|
April 15, 2015 |
G. FARIDHA BEGUM Vs. INSPECTOR GENERAL OF REGISTRATION AND ORS.
|
August 19, 2015 |
G. GANAPATHY Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
January 9, 2015 |
G. GANESSAN Vs. THE SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND ORS.
|
January 21, 2015 |
G. GOVINDARAJ Vs. P. JAICHAND
|
July 15, 2015 |
G. GURUSWAMY Vs. STATE BY INSPECTOR OF POLICE
|
March 10, 2015 |
G. JAWAHAR ENTERPRISES Vs. GLENCORE GRAINS B.V. AND ORS.
|
June 26, 2015 |
G. JEYACHANDRAN Vs. RADHA
|
April 1, 2015 |
G. JUSTUS ABRAHAM Vs. STATE
|
November 27, 2015 |
G. KALAIVANI Vs. MANAGEMENT OF THIRUMAGAL MILLS LTD. AND ORS.
|
June 15, 2015 |
G. KANNAMMAL Vs. K. GOVINDASWAMY AND ORS.
|
March 23, 2015 |
G. KANNAN Vs. STATE
|
February 26, 2015 |
G. KARTHIK Vs. THE REGISTRAR, ANNA UNIVERSITY
|
February 18, 2015 |
G. KRISHNAMURTHY Vs. THE UNION AND ORS.
|
February 10, 2015 |
G. MALAR SELVI AND ORS. Vs. STATE AND ORS.
|
April 27, 2015 |
G. MALARVILEE Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION AND ORS.
|
June 17, 2015 |
G. MANIMEGALAI Vs. STATE AND ORS.
|
March 5, 2015 |
G. MARTIN Vs. KARUNGAL TOWN PANCHAYAT REP. BY EXECUTIVE OFFICER, KARUNGAL.
|
September 1, 2015 |
G. MOHANA SUNDARAM Vs. STATE AND ORS.
|
April 1, 2015 |
G. MURUGENDRAN Vs. UNION OF INDIA AND ORS.
|
April 27, 2015 |
G. MUTHURAJAN Vs. THE STATE OF TAMILNADU AND ORS.
|
November 4, 2015 |
G. MUTHUVEL Vs. STATE
|
April 8, 2015 |
G. NARAYANASAMY Vs. STATE
|
June 23, 2015 |
G. NATARAJAN Vs. VENKATESAN AND ORS.
|
January 21, 2015 |
G. NATARAJAN Vs. THE DISTRICT COLLECTOR, MADURAI AND ORS.
|
September 18, 2015 |
G. NESATHAMILAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
December 1, 2015 |
G. PADMANABHAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
December 15, 2015 |
G. PANDIYARAJAN AND ORS. Vs. THE STATE AND ORS.
|
April 23, 2015 |
G. PUSHPAM Vs. THE SUPERINTENDING ENGINEER, TNEB
|
November 20, 2015 |
G. RADHAKRISHNAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
September 1, 2015 |
G. RAJA ANAND Vs. S.R. SIVAKUMAR
|
October 28, 2015 |
G. RAJESHWARI Vs. SECRETARY TO THE GOVERNMENT
|
July 14, 2015 |
G. RAJKUMAR Vs. DISTRICT COLLECTOR, COIMBATORE AND ORS.
|
October 1, 2015 |
G. RAJU Vs. J. PREMASEKARAN AND ORS.
|
April 8, 2015 |
G. RAMAKRISHNAN Vs. G. SUBRAMANIAN AND ORS.
|
February 11, 2015 |
G. RAMAMOORTHI CONSTRUCTIONS (I) PVT. LTD. Vs. THE COMMISSIONER (ADJUDICATION) AND ORS.
|
July 28, 2015 |
G. RAVEENDRAN Vs. THE COMMISSIONER OF INCOME TAX
|
February 18, 2015 |
G. RAVINDRAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
April 15, 2015 |
G. SAMPATH Vs. S. SIVAKAMI
|
June 5, 2015 |
G. SEKAR Vs. K. MASILAMANI
|
June 9, 2015 |
G. SELVAM AND ORS. Vs. KASTHURI AND ORS.
|
July 10, 2015 |
G. SELVARAJ Vs. G. SHANMUGANATHAN AND ORS.
|
September 21, 2015 |
G. SELVIN JOEL Vs. THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU, STATE HIGHWAYS DEPARTMENT AND ORS.
|
June 9, 2015 |
G. SHANTHI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
January 9, 2015 |
G. SRINIVASAN Vs. SESHAYYA AND ORS.
|
February 3, 2015 |
G. THAMBIDURAI Vs. THE TAHSILDAR AND ORS.
|
April 16, 2015 |
G. THIRUMAL Vs. THE DEPUTY GENERAL MANAGER & APPOINTING AUTHORITY (PERSONNEL), THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
February 5, 2015 |
G. THIRUMURUGAN Vs. STATE
|
March 16, 2015 |
G. VASU Vs. DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION WING
|
July 29, 2015 |
G. VENKATESAN Vs. BALU
|
March 12, 2015 |
G. VENKATESAN AND ORS. Vs. KAMALA
|
July 22, 2015 |
G. VENKATESH AND ORS. Vs. BRIDGE FEDERATION OF INDIA AND ORS.
|
June 24, 2015 |
G. VENKATESWARAN Vs. PRABHAVATHY
|
March 18, 2015 |
G. VENKITASAMY Vs. THE CHAIRMAN STATE LEVEL SCRUTINY COMMITTEE
|
December 21, 2015 |
G. VICTORIA Vs. THE STATE OF TAMIL NADU AND ORS.
|
September 1, 2015 |
G.ANGAYARKANNI Vs. THE SUPERINTENDENT OF ENGINEER
|
December 7, 2015 |
G.BALAKRISHNAN Vs. K.JAYALAKSHMI
|
September 10, 2015 |
G.DHANALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
|
January 9, 2015 |
G.K. PALANI Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
September 1, 2015 |
G.K. PARTHASARATHY Vs. SANTHI AND ORS.
|
March 17, 2015 |
G.K. THEPPESWARAN Vs. NASEEM BANU AND ORS.
|
December 22, 2015 |
G.K. YARNS AND ORS. Vs. PALLIPALAYAM SPINNERS (P) LTD. AND ORS.
|
June 10, 2015 |
G.KATTAMARAJAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
|
November 20, 2015 |
G.L. SANKARAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
September 1, 2015 |
G.M. JAGANNATHAN AND ORS. Vs. H. INDIRA AND ORS.
|
August 3, 2015 |
G.PAZHAMALAI Vs. THE STATE OF TAMIL NADU
|
December 7, 2015 |
G.R. NATHAN Vs. P.S. JAGADEESA IYENGAR AND ORS.
|
March 23, 2015 |
G.R.RAMESH Vs. THE MANAGING DIRECTOR,TAMILNADU STATE TRANSPORT CORPORATION (TIRUNELVELI)
|
November 24, 2015 |
G.S. MICHAEL AND ORS. Vs. J. VICTOR
|
July 15, 2015 |
G.V. SELVAM Vs. G.V. SAMPATH AND ORS.
|
September 29, 2015 |
GAJENDIRAN AND ORS. Vs. STATE
|
September 7, 2015 |
GALAXY AMAZE KINGDOM LIMITED Vs. STEWARD CAPITAL PVT. LTD.
|
June 17, 2015 |
GALAXY GRANITES P. LTD. Vs. NMAA GRANITE P. LTD.
|
April 27, 2015 |
GAMESA WIND TURBINES PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF CUSTOMS, SPECIAL VALUATION BRANCH AND ORS.
|
June 30, 2015 |
GAMMON-OJSC MOSMETROSTROY JV AND ORS. Vs. CHENNAI METRO RAIL LIMITED AND ORS.
|
September 8, 2015 |
GANAPATHY Vs. THE INSPECTOR OF POLICE, TINDIVANAM POLICE STATION
|
January 13, 2015 |
GANDHIMATHI AND ORS. Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
January 5, 2015 |
GANDOUR INDIA FOOD PROCESSING PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
March 25, 2015 |
GANESAN Vs. THE DISTRICT COLLECTOR AND ORS.
|
March 31, 2015 |
GANESAN Vs. STATE
|
March 4, 2015 |
GANESAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
January 23, 2015 |
GANESAN Vs. DEIVAKKANNU
|
July 21, 2015 |
GANESAN Vs. STATE
|
September 30, 2015 |
GANESAN Vs. STATE AND ORS.
|
February 18, 2015 |
GANESAN Vs. THE STATE
|
August 6, 2015 |
GANESAN Vs. STATE
|
August 13, 2015 |
GANESAN @ NALLAMARA GOUNDER Vs. DISTRICT COLLECTOR, DHARMAPURI DISTRICT
|
April 10, 2015 |
GANESHAN Vs. STATE
|
September 3, 2015 |
GANGA FOUNDATIONS PVT. LTD. Vs. THE COMMISSIONER LARGE TAXPAYER UNIT (LTU)
|
September 2, 2015 |
GANGADHARAN Vs. THE STATE AND ORS.
|
February 27, 2015 |
GARUDAZHWAR TEMPLE CONSTRUCTION COMMITTEE AND OTHERS Vs. C V RANGANATHAN
|
October 8, 2015 |
GBR METALS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
|
July 8, 2015 |
GEETHA DEVI AND ORS. Vs. D.I. NATHAN AND ORS.
|
March 24, 2015 |
GEM GRANITES Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI-IV AND ORS.
|
August 27, 2015 |
GEMINI CONSOLIDATED PROJECTS PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER, CHIDAMBARAM
|
October 8, 2015 |
GENERAL MANAGER, CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD Vs. V SURESH BABU
|
September 11, 2015 |
GENERAL MANAGER, STATE BANK OF INDIA Vs. PRESIDING OFFICER, CENTRAL
|
February 6, 2015 |
GEORGE KAVALAM Vs. P. VIJAYALAKSHMI
|
June 18, 2015 |
GIANT CEMENT TRADING PVT. LTD. AND ORS. Vs. THE ASSISTANT COMMISSIONER (CT)
|
August 5, 2015 |
GIMPEX LTD. Vs. AANCHAL CEMENT LIMITED
|
April 27, 2015 |
GIRIJA ARUNACHALAM PILLAI AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU
|
February 25, 2015 |
GLOBAL HEALTH CITY Vs. AHAL ASSOCIATES
|
January 30, 2015 |
GNANAPRAKASAM AND ORS. Vs. STATE AND ORS.
|
February 12, 2015 |
GNANASEKARAN Vs. STATE OF TAMIL NADU AND ORS.
|
June 23, 2015 |
GOJAY AGRO FOOD INDUSTRIES P LTD Vs. STATE OF TAMIL NADU AND ORS
|
December 10, 2015 |
GOMATHI Vs. P.RAJA
|
October 15, 2015 |
GOMATHI Vs. THE STATE AND ORS.
|
March 6, 2015 |
GOMATHI AMMAL Vs. S. ARUNACHALAM AND ORS.
|
April 9, 2015 |
GOMATHI AND ORS. Vs. RAJA
|
February 2, 2015 |
GOMATHY THIRUNAVUKKARASU Vs. M. RAVINDRAN AND ORS.
|
September 8, 2015 |
GOPI; VEERAKUMAR Vs. STATE
|
September 22, 2015 |
GOVERNMENT OF INDIA AND ORS. Vs. AKS PANWAR
|
April 27, 2015 |
GOVERNMENT OF TAMIL NADU Vs. M RAGHUPATHY; G SITRARASU; K G RAJAMANIKKAM; C KANNABIRAN; SUBRAMANI NAICKER AND ORS
|
July 6, 2015 |
GOVERNMENT OF TAMIL NADU AND ORS Vs. R MALARVILI
|
March 3, 2015 |
GOVERNMENT OF TAMIL NADU AND ORS. Vs. P. PACKIANATHAN AND ORS.
|
January 9, 2015 |
GOVERNMENT OF TAMIL NADU AND ORS. Vs. N. KARUPPUSAMI
|
September 18, 2015 |
GOVERNMENT OF TAMILNADU AND OTHERS Vs. K M GUNASEKARAN AND OTHERS
|
October 9, 2015 |
GOVERNMENT OF TAMILNADU; DIRECTOR OF SCHOOL EDUCATION; JOINT DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER Vs. B RAGHAVENDRAN
|
March 16, 2015 |
GOVIND CHANDRASEKHAR Vs. THE UNION OF INDIA AND ORS.
|
June 26, 2015 |
GOVINDAMMAL AND ORS. Vs. VIJAYALAKSHMI
|
June 1, 2015 |
GOVINDAN Vs. SANKAR
|
October 9, 2015 |
GOVINDAN Vs. SHIRE DHANDAPANI BUS SERVICE; ORIENTAL INSURANCE CO LTD
|
September 9, 2015 |
GOVINDAN AND ORS. Vs. KARUPPANNAN AND ORS.
|
December 11, 2015 |
GOVINDAN AND ORS. Vs. STATE BY INSPECTOR OF POLICE
|
December 16, 2015 |
GOVINDAPPA Vs. PRABHAKAR REDDY
|
March 4, 2015 |
GOVINDARAJALU Vs. STATE
|
June 10, 2015 |
GOVINDARASU Vs. SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE
|
September 15, 2015 |
GOVINDASAMY Vs. THE STATE
|
June 29, 2015 |
GOVINDASAMY PADAYACHI Vs. EZHUMALAI
|
June 2, 2015 |
GOWTHAMAN; SEKAR; MURUGESAN; MANI Vs. STATE
|
August 13, 2015 |
GOWTHAMCHAND Vs. INDHRANI
|
June 9, 2015 |
GOYAL ISPAT LTD. Vs. CESTAT
|
March 12, 2015 |
GRACE C. NAULAK Vs. THE MANAGEMENT OF AIR INDIA LIMITED AND ORS.
|
February 12, 2015 |
GRACE C. NAULAK Vs. THE MANAGEMENT OF AIR INDIA LIMITED AND ORS.
|
January 22, 2015 |
GRAHAM MARK ROZARIIO Vs. LAKSHMI
|
January 7, 2015 |
GREENS AGENCY Vs. THE COMMERCIAL TAX OFFICER
|
June 19, 2015 |
GULABDOSS NARAYANDOSS & COMPANY Vs. CALVE SADASIVA CHETTY (MADRAS); CALVE SAMBASIVAM; S LUTCHMIAH CHETTY; V NAGARAJ; G VIJAYKUMAR
|
March 16, 2015 |
GUNASEKARAN AND ORS. Vs. SETTU AND ORS.
|
February 9, 2015 |
GURUNATHAN Vs. STATE
|
October 29, 2015 |
GURUSAMY AND ORS. Vs. THE FOOD INSPECTOR, SATTUR MUNICIPALITY
|
August 6, 2015 |
GURUSAMYPILLAI Vs. ATHINARAYANAN AND ORS.
|
July 9, 2015 |
GURUVAMMAL AND ORS. Vs. THE COMMISSIONER OF POLICE AND ORS.
|
March 2, 2015 |
H MEHARAJ BEGUM Vs. STATE AND OTHERS
|
October 26, 2015 |
H. DEEPCHAND AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 6, 2015 |
H. MOHAMED GHOUSE Vs. THE CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD AND ORS.
|
July 27, 2015 |
H. RATNAKUMAR Vs. GOPINATH AND ORS.
|
July 7, 2015 |
H. VIJAYAKUMAR Vs. A. CHARLES CHANDRASEKAR
|
March 23, 2015 |
H.D. SIMON Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 12, 2015 |
H.H. SRIVAN SADAGOPA Vs. THE COMMISSIONER, H.R. & C.E. AND ORS.
|
July 22, 2015 |
H.R. THOULATH HANAN Vs. THE HOLY CROSS COLLEGE AND ORS.
|
July 16, 2015 |
HABASIT IAKOKA PRIVATE LIMITED Vs. STATE
|
September 30, 2015 |
HAIROONTHAI PUBLIC SCHOOL Vs. THE DISTRICT COLLECTOR-CUM-MAGISTRATE AND ORS.
|
March 11, 2015 |
HAMSA Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
April 1, 2015 |
HARI BASKAR Vs. EASTHER AROCKIA MARY
|
July 31, 2015 |
HARITHA CONSTRUCTIONS AND LOGISTICS Vs. THE BLOCK DEVELOPMENT OFFICER AND ORS.
|
November 27, 2015 |
HARJEET SINGH Vs. INSPECTOR OF POLICE
|
April 23, 2015 |
HAWVA NACHIYAR AND ORS. Vs. BALKISH BEEVI AMMAL AND ORS.
|
October 29, 2015 |
HAYARAJA Vs. STATE
|
June 23, 2015 |
HDFC BANK LIMITED Vs. THE STATE OF TAMILNADU
|
August 12, 2015 |
HDFC BANK LIMITED Vs. STATE
|
December 21, 2015 |
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. AMMU AND ORS.
|
July 22, 2015 |
HEALTHWARE PRIVATE LIMITED Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
October 15, 2015 |
HEERAMMA Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 31, 2015 |
HELIOS AND MATHESON INFORMATION TECHNOLOGY LTD. Vs. THE STATE
|
August 28, 2015 |
HEMA AND ORS. Vs. KAVERIAMMAL AND ORS.
|
July 31, 2015 |
HEMALATHA AND ORS. Vs. THE SUB INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
June 10, 2015 |
HEMAVATHY Vs. UDHAVUM KARANGAL
|
July 13, 2015 |
HEMENDHRA REDDY AND ORS. Vs. THE STATE
|
December 15, 2015 |
HERITAGE PRINTERS Vs. JOINT COMMISSIONER (SMR) OF COMMERCIAL TAXES AND ORS.
|
February 17, 2015 |
HEWLETT PACKARD INDIA SALES PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER (CT) IV (FAC)
|
November 2, 2015 |
HIDESIGN INDIA (PVT.) LTD. Vs. THE SUPERINTENDENT OF POLICE
|
January 20, 2015 |
HINDU MUNNANI Vs. COMMISSIONER OF POLICE; DEPUTY COMMISSIONER OF POLICE; INSPECTOR OF POLICE
|
June 7, 2015 |
HINDU MUNNANI Vs. THE COMMISSIONER OF POLICE AND ORS.
|
June 5, 2015 |
HINDU RELIGIOUS & CHARITABLE ENDOWMENTS BOARD AND ORS. Vs. ATHITIA GNAANAM
|
March 19, 2015 |
HINDUJA FOUNDRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 10, 2015 |
HINDUSTAN APPAREL INDUSTRIES Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS (EPCG) AND ORS.
|
March 18, 2015 |
HINDUSTAN LEVER LTD. Vs. UNION OF INDIA
|
September 2, 2015 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS.
|
June 17, 2015 |
HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. Vs. M.N. VITTO BAI AND ORS.
|
January 28, 2015 |
HINDUSTAN UNILEVER LTD. Vs. THE PRESIDING OFFICER AND ORS.
|
July 9, 2015 |
HINUSTAN UNILEVER LTD Vs. PRESIDING OFFICER, LABOUR COURT
|
February 6, 2015 |
HLG TRADING AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 30, 2015 |
HOTEL & BAR (FL.3) ASSOCIATION OF TAMIL NADU (HOBAT) Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
March 31, 2015 |
HOTEL AMUTHAS Vs. THE DISTRICT COLLECTOR AND ORS.
|
June 12, 2015 |
HOTEL SOUTHSON PVT. LTD. Vs. CESTAT
|
December 18, 2015 |
HOUSING AND DEVELOPMENT FINANCE CORPORATION AND ORS. Vs. STATE AND ORS.
|
March 18, 2015 |
HRB BOARDING & LODGING PVT. LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
June 11, 2015 |
HRISHIKESHKUNDU AND ORS. Vs. STATE AND ORS.
|
October 5, 2015 |
HSI AUTOMOTIVES LIMITED Vs. THE STATE OF TAMIL NADU
|
September 16, 2015 |
HUKMARAM PATEL Vs. K.C. SIVAKARAN
|
March 23, 2015 |
HUSSAIN A. JODHPURWALA Vs. YUSUF A. JODHPURWALA AND ORS.
|
November 6, 2015 |
HYUNDAI MOTOR INDIA LIMITED Vs. COMPETITION COMMISSION OF INDIA
|
February 4, 2015 |
HYUNDAI MOTOR INDIA LIMITED Vs. THE SECRETARY, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS AND ORS.
|
February 23, 2015 |
I BASAVARAJ Vs. R BASAVARAJ
|
January 7, 2015 |
I C M C CORPORATION LTD Vs. COMMISSIONER OF APPEALS II, DEPARTMENT OF CUSTOMS
|
March 4, 2015 |
I DREAMS BUILDERS Vs. THE CHAIRMAN, TAMIL NADU HOUSING BOARD AND ORS.
|
March 3, 2015 |
I HASHIM AND ANOTHER Vs. SRI KRISHNA CORPORATION AND OTHERS
|
January 31, 2015 |
I IFTHIQAR ASHIQ Vs. DEPUTY DIRECTOR OF TOWN AND COUNTRY PLANNING AND OTHERS
|
October 7, 2015 |
I. ALI MOHAMMED YUNUS Vs. THE ASSISTANT EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD (O & M) AND ORS.
|
June 29, 2015 |
I. EASWARAN Vs. STATE AND ORS.
|
June 30, 2015 |
I. HASSAIN BEIG AND ORS. Vs. THE DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING MINISTRY OF LABOUR AND ORS.
|
March 16, 2015 |
I. ILANGOVAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
April 1, 2015 |
I. KADER BATCHA Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME (POL. 2) DEPARTMENT AND ORS.
|
January 6, 2015 |
I. MANIKANDAN Vs. STATE
|
September 14, 2015 |
I. PERIASAMY Vs. STATE OF TAMIL NADU
|
April 15, 2015 |
I. RANI Vs. THE SECRETARY TO THE GOVT. AND ORS.
|
February 23, 2015 |
I. SANKARAMANI Vs. THE SUPERINTENDENT OF POLICE (SOUTHERN REGION) AND ORS.
|
January 22, 2015 |
I. SAVARINATHAN Vs. THE ASST. GENERAL MANAGER, DISCIPLINARY AUTHORITY/CENTRAL BANK OF INDIA AND ORS.
|
November 3, 2015 |
I. SHAKILA Vs. THE DISTRICT COLLECTOR CUM ADDITIONAL SECRETARY (REVENUE) AND ORS.
|
March 25, 2015 |
I. SIDDIQ Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU AND ORS.
|
February 10, 2015 |
I. SUNDARRAJ AND ORS. Vs. THE COMMISSIONER, SATTUR MUNICIPALITY AND ORS.
|
March 5, 2015 |
I.I.66, ULUNDURPET FORMERS SERVICE CO-OPERATIVE SOCIETY LTD. Vs. V. SEKAR AND ORS.
|
September 11, 2015 |
IBRAHIM AND ORS. Vs. THE SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER, UTHAMAPALAYAM AND ORS.
|
September 7, 2015 |
IBRAHIM AND ORS. Vs. THE DISTRICT REGISTRAR, REGISTRATION DEPARTMENT AND ORS.
|
March 6, 2015 |
IBRAHIM SHA AND ORS. Vs. STATE
|
October 29, 2015 |
ICICI BANK LTD. Vs. TRISHLA APPARELS PVT. LTD.
|
February 24, 2015 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND ORS. Vs. M.R. GNANESWARAN AND ORS.
|
March 11, 2015 |
ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. K.RAJENDRAN
|
February 23, 2015 |
ICICI LOMBARD GIC LTD. Vs. N.S.K. BUILDERS
|
March 30, 2015 |
IDEAL EXPORTS Vs. ASSISTANT COMMISSIONER OF CUSTOMS, TUTICORIN
|
June 11, 2015 |
IDS DENMED PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
|
September 30, 2015 |
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. S CHANDRAMOHANA AND OTHERS
|
October 26, 2015 |
IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. NAGAMMAL
|
January 12, 2015 |
IFFCO-TOKIO, GENERAL INSURANCE CO. LTD. Vs. K. ELAMMAL AND ORS.
|
February 17, 2015 |
IGNACIMUTHU Vs. THE DIRECTOR OF ELEMENTARY EDUCATION AND ORS.
|
April 1, 2015 |
ILAIYARAJA Vs. B. NARSIMHASN, AGI MUSIC PVT. LTD. AND ORS.
|
March 3, 2015 |
ILAVARASI Vs. STATE OF TAMIL NADU AND ORS.
|
December 10, 2015 |
ILAYARAJA Vs. STATE AND ORS.
|
June 23, 2015 |
ILLAMARAN AND ORS. Vs. PARAMOUNT HEAVY CARRIERS AND ORS.
|
February 10, 2015 |
IMAYAM TRUST AND ORS. Vs. BALAKUMAR AND ORS.
|
February 10, 2015 |
IMCOLA EXPORTS LIMITED Vs. STATE OF TAMIL NADU BY SECRETARY DEPARTMENT OF PROHIBITION AND EXCISE AND ORS.
|
December 18, 2015 |
IMPERIAL SPIRITS AND WINE PRIVATE LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
June 17, 2015 |
IN RE: B. RANGASWAMY NAIDU ORCHARDS PRIVATE LIMITED AND ORS. Vs. STATE
|
June 22, 2015 |
IN RE: CEDRES INDUSTRIES INDIA PRIVATE LIMITED Vs. STATE
|
June 24, 2015 |
IN RE: ELEKTRO THERMAL KINETICS PRIVATE LIMITED Vs. STATE
|
February 10, 2015 |
IN RE: IDFC LIMITED AND ORS. Vs. STATE
|
June 25, 2015 |
IN RE: KAR MOBILES LIMITED AND ORS. Vs. STATE
|
February 26, 2015 |
IN RE: MICHELIN INDIA PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 AND ORS. Vs. STATE
|
February 4, 2015 |
IN RE: P. DHARMARAJ AND ORS. Vs. STATE
|
November 5, 2015 |
IN RE: PURE COIR INDIA PRIVATE LIMITED AND ORS. Vs. STATE
|
June 22, 2015 |
IN RE: R. SUBRAMANIAN CHETTIAR Vs. STATE
|
July 15, 2015 |
IN RE: RAMAMOORTHY AND ORS. Vs. STATE
|
November 2, 2015 |
IN RE: SHASUN PHARMACEUTICALS LIMITED Vs. STATE
|
June 16, 2015 |
IN RE: STATE AND ORS. Vs. STATE
|
October 16, 2015 |
IN RE: SUNDARAM INVESTMENT LIMITED Vs. STATE
|
January 13, 2015 |
IND BARATH ENERGY (UTKAL) LIMITED Vs. POWER GRID CORPORATION OF INDIA LTD. AND ORS.
|
February 24, 2015 |
INDIA CEMENTS CAPITAL & FINANCE LTD. Vs. MAGNUM NEWS PUBLICATIONS LTD. AND ORS.
|
August 12, 2015 |
INDIA CEMENTS CAPITAL LTD Vs. RATNAJEET POLYCON LTD
|
September 25, 2015 |
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
|
February 6, 2015 |
INDIA CEMENTS LTD. Vs. THE CUSTOM, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
March 6, 2015 |
INDIA CEMENTS LTD. Vs. THE STATE OF TAMIL NADU
|
June 3, 2015 |
INDIA PISTONS LTD. Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
March 26, 2015 |
INDIA STEEL & ALLOYS Vs. VENKATESA INDUSTRIAL SUPPLIERS
|
April 24, 2015 |
INDIAN ACADEMY OF OTORHINOLARYNGOLOGY HEAD AND NECK SURGERY Vs. ASSOCIATION OF OTOLARYNGOLOGISTS OF INDIA AND ORS.
|
June 1, 2015 |
INDIAN AIRPORTS KAMGAR UNION Vs. THE AIRPORTS AUTHORITY OF INDIA (SR) AND ORS.
|
December 1, 2015 |
INDIAN BANK Vs. S MAHESWARI
|
September 11, 2015 |
INDIAN BANK JEWEL APPRAISERS ASSOCIATION Vs. GOVERNMENT OF INDIA AND ORS.
|
August 25, 2015 |
INDIAN BANK, Vs. S P BHOOMA; V GOUMI
|
March 24, 2015 |
INDIAN CHRISTION OUTREACH MINISTRIES Vs. COMMR. OF CUS.
|
September 7, 2015 |
INDIAN COUNCIL OF AGRICULTURAL RESEARCH KRISHI BHAVAN Vs. S.KULASEKARAPANDIAN
|
November 18, 2015 |
INDIAN HOMEOPATHIC MEDICAL GRADUATES ASSOCIATION Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, DEPARTMENT OF HEALTH & FAMILY WELFARE AND ORS.
|
March 9, 2015 |
INDIAN OIL CORPORATION LIMITED; GENERAL MANAGER (HR) Vs. K KARTHIKEYAN
|
July 3, 2015 |
INDIAN POWER PROJECTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 27, 2015 |
INDIGO BUSINESS SERVICE PVT LTD Vs. FOCAL MERCHANDISING PVT LTD
|
March 10, 2015 |
INDIRA VENKATAN Vs. NIRMALA NITHYANANDAN
|
September 21, 2015 |
INDIRANI Vs. SARASWATHY AND ORS.
|
February 23, 2015 |
INDIRANI Vs. THE MANAGING DIRECTOR,METROPOLITAN TRANSPORT CORPORATION
|
December 16, 2015 |
INDIRANI AND ORS. Vs. INSPECTOR OF POLICE CBCID AND ORS.
|
November 20, 2015 |
INDO TECH TRANSFORMERS LTD. Vs. THE APPELLATE DEPUTY COMMISSIONER (CT) AND ORS.
|
October 16, 2015 |
INDORAMA SYNTHETICS(INDIA)LTD Vs. KWALITY SPINNING MILLS LTD; M MEYAPPAN
|
October 29, 2015 |
INDRA Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
|
June 11, 2015 |
INDRA Vs. B.G. GIRI
|
December 1, 2015 |
INDRA CHIDAMBARAM Vs. QUICK FOTOS
|
March 10, 2015 |
INDRANI AMMAL Vs. M. RAVI
|
January 13, 2015 |
INDUS FINANCE CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
July 29, 2015 |
INDUS TEQSITE PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER KODAMBAKKAM ASSESSMENT CIRCLE
|
February 5, 2015 |
INFRASTRUCTURE DEVELOPMENT FINANCE CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI
|
September 8, 2015 |
INSPECTOR GENERAL OF REGISTRATION AND ORS. Vs. L. NARAYANA REDDY
|
January 21, 2015 |
INTEGRATED FINANCE CO. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 17, 2015 |
INTEGRATED FINANCE CO. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
July 21, 2015 |
INTER GLOBE TECHNOLOGY QUOTIENT PVT LTD Vs. RASI TRAVELS & CARGO PVT LTD AND OTHERS
|
October 27, 2015 |
INTERFREIGHT SERVICES PRIVATE LIMITED Vs. A.R. GHERKINS (P) LTD. AND ORS.
|
March 2, 2015 |
INTERGLOBE TECHNOLOGY QUOTIENT PVT. LTD. Vs. RASI TRAVELS & CARGO PVT. LTD. AND ORS.
|
October 27, 2015 |
INTERNATIONAL COMPONENTS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 10, 2015 |
IPOUR GKC AND RKC & SONS Vs. HINDUSTAN PETROLEUM CORPN. LTD. AND ORS.
|
October 30, 2015 |
IQBAL Vs. STATE
|
October 8, 2015 |
IRSAPPAN @ ARUN RAVI Vs. MANICKAM
|
September 3, 2015 |
IRULAPPAN Vs. KARUPPIAN(DIED)
|
August 13, 2015 |
IRUTHAYAM Vs. THE DISTRICT COLLECTOR, THANJAVUR AND ORS.
|
June 23, 2015 |
ISHAD AHAMED Vs. STATE
|
November 30, 2015 |
ISSAC PONRAJ AND ORS. Vs. P. STELLA JESUMATHY AND ORS.
|
March 31, 2015 |
ITC LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
December 18, 2015 |
ITC LIMITED Vs. GANESH FLOUR MILLS AND ORS.
|
June 5, 2015 |
ITC LIMITED Vs. NESTLE INDIA LIMITED
|
April 29, 2015 |
ITTA BADRINATH AND ORS. Vs. STATE AND ORS.
|
August 13, 2015 |
IYANAAR Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE
|
April 1, 2015 |
IYYANAR AND ORS. Vs. STATE
|
March 6, 2015 |
IYYAPPAN Vs. THE STATE
|
February 18, 2015 |
J ARIVALAGAN Vs. R VIJI
|
September 29, 2015 |
J BHAKTHAVATHSALA RAO Vs. ABHAI FINANCIERS
|
June 3, 2015 |
J CHELLAMMAL Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
October 16, 2015 |
J JOEL Vs. CHAKKARAVARTHY DANIEL AND ORS
|
October 14, 2015 |
J MURALI Vs. P RAVICHANDRAN
|
September 2, 2015 |
J MUSTHAQ ALI Vs. INTERNATIONAL ASSET RECONSTRUCTION COMPANY PVT LTD , CHENNAI AND OTHERS
|
January 27, 2015 |
J RAJALAKSHMI Vs. LAKSHMI
|
September 10, 2015 |
J S ARUNKUMAR Vs. STATE OF TAMIL NADU
|
June 10, 2015 |
J UMA Vs. C BAMA
|
August 7, 2015 |
J VADIVUKKARASI Vs. GOVERNMENT OF TAMIL NADU; COMMISSIONER OF POLICE
|
August 17, 2015 |
J. ANTHONY NISHA Vs. THE STATE OF TAMIL NADU AND ORS.
|
August 13, 2015 |
J. B. MALHOTRA Vs. SHANKAR MOHAN
|
July 22, 2015 |
J. BASIL Vs. E.N. KOSALRAM
|
February 24, 2015 |
J. CHELLAIAH Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT AND ORS.
|
September 18, 2015 |
J. JAMES ANBIAH Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
|
February 26, 2015 |
J. JESWIN SAMUEL Vs. THE STATE OF TAMIL NADU AND ORS.
|
April 22, 2015 |
J. JESWIN SAMUEL Vs. THE STATE OF TAMILNADU AND ORS.
|
July 16, 2015 |
J. JEYAKUMARAN Vs. THE CHANCELLOR UNIVERSITIES IN TAMIL NADU RAJ BHAVAN AND ORS.
|
February 9, 2015 |
J. KALIDAS AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
February 19, 2015 |
J. KANAGARAJ Vs. STATE
|
August 5, 2015 |
J. KRISHNA MURTHY Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
September 1, 2015 |
J. KUBENDRAN AND ORS. Vs. D. RAJAPPA AND ORS.
|
October 7, 2015 |
J. KUMARAN Vs. UNION OF INDIA
|
January 23, 2015 |
J. MURUGANANDHI Vs. STATE AND ORS.
|
October 28, 2015 |
J. MURUGESWARI Vs. THE CHAIRMAN, TEACHERS RECRUITMENT BOARD AND ORS.
|
January 28, 2015 |
J. NAGAKESARI AND ORS. Vs. STATE AND ORS.
|
April 10, 2015 |
J. NAGESH Vs. THE DISTRICT COLLECTOR, CHENNAI DISTRICT AND ORS.
|
June 16, 2015 |
J. PETER RAJ Vs. THE STATE
|
September 1, 2015 |
J. RAMRAJ Vs. THE MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION AND ORS.
|
February 4, 2015 |
J. RAVIKRISHNA AND ORS. Vs. SATHYA NAGAR WELFARE ASSOCIATION AND ORS.
|
April 1, 2015 |
J. SARASWATHI Vs. THE INSPECTOR OF PANCHAYAT AND ORS.
|
March 23, 2015 |
J. SATHYAKUMAR Vs. RAJESH AGARWAL
|
March 2, 2015 |
J. SHANTHAKUMARI AND ORS. Vs. THE REGISTRAR, THE DEBTS RECOVERY TRIBUNAL AND ORS.
|
March 16, 2015 |
J. STEPHEN RAJA Vs. THE STATE OF TAMIL NADU AND ORS.
|
April 7, 2015 |
J. SUNDARARAJAN Vs. GOVERNMENT OF TAMILNADU AND ORS.
|
October 9, 2015 |
J. THULASIDASAN Vs. THE GOVERNMENT OF INDIA AND ORS.
|
September 30, 2015 |
J. VIJAYAKUMAR Vs. K. SRINIVASAN
|
November 23, 2015 |
J. VINCENT Vs. S. SRINIVASAN
|
October 1, 2015 |
J.ALEXANDRIA REMY JHANSI RANI Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
December 8, 2015 |
J.D.IMPEX Vs. COMMISSIONER OF CUSTOMS (AIRPORT)
|
November 24, 2015 |
J.K.S. AIR TRAVELS Vs. THE CHIEF COMMISSIONER OF CUSTOMS AND ORS.
|
November 24, 2015 |
J.P. RENIN Vs. INSPECTOR OF POLICE
|
July 10, 2015 |
J.S. AMBROSE Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
March 12, 2015 |
J.SANDHYA Vs. THE DIRECTOR
|
December 10, 2015 |
J.SHIJO JOSE Vs. STATE OF TAMIL NADU
|
September 21, 2015 |
J.V. RAJASEKARAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
August 28, 2015 |
JAGADEESAN Vs. THE COMMISSIONER OF POLICE AND ORS.
|
June 15, 2015 |
JAGADESAN Vs. STATE OF TAMIL NADU
|
February 17, 2015 |
JAGAJOTHI SPINNING MILLS AND ORS. Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED AND ORS.
|
May 28, 2015 |
JAGMOHAN MEENA; V ASAI THAMPI; T MANJULA; B FRANKLIN BENJAMIN; N GIRIPRASAD Vs. STATE
|
August 7, 2015 |
JAI AANUMAN JEWELLARY Vs. P. MURUGAN
|
September 25, 2015 |
JAIMATAJI CARGO (REGD.) Vs. COMMERCIAL TAX OFFICER, ROVING SQUAD-IV ENFORCEMENT (NORTH)
|
September 2, 2015 |
JALAGOPAL LINGAM Vs. SYED MOHAMED
|
August 18, 2015 |
JAMES SRINIVASAN AND ORS. Vs. THE INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, KARUR
|
December 7, 2015 |
JAN DE NUL N.V. Vs. ENNORE PORT LTD.
|
August 4, 2015 |
JANARDHANAN Vs. THE STATE
|
April 8, 2015 |
JANARTHANAN Vs. VIJAYA AND ORS.
|
June 24, 2015 |
JANMATHUL Vs. THE JOINT SUB REGISTRAR - II
|
March 30, 2015 |
JANNATH MARY ANITHA Vs. STATE AND ORS.
|
April 20, 2015 |
JAS FORWARDING WORLDWIDE PVT.LTD. Vs. P.CHANGAIAH
|
August 14, 2015 |
JAVEED BASHA AND ORS. Vs. RUKKAMMA AND ORS.
|
January 23, 2015 |
JAYA AMMAL Vs. C. SUBRAMANIYAN
|
January 30, 2015 |
JAYA MEDICALS AND DEVELOPMENTAL STORE Vs. DISTRICT COLLECTOR
|
September 23, 2015 |
JAYA RAGHAVAA COLOUR Vs. EURO IMPEX AND ORS.
|
January 27, 2015 |
JAYACHANDRAN Vs. VENKATESAN
|
January 6, 2015 |
JAYALAKSHMI Vs. THE DISTRICT MAGISTRATE AND COLLECTOR, THIRUVALLUR DISTRICT AND ORS.
|
September 8, 2015 |
JAYALAKSHMI Vs. SRIDHAR
|
April 7, 2015 |
JAYALAKSHMI TEXTILES AND ORS. Vs. S.K. KOLANDASAMY
|
April 24, 2015 |
JAYAMOORTHY Vs. R VIVEKANANDAN
|
November 24, 2015 |
JAYAMURUGAN GRANITE EXPORTS Vs. SQNY GRANITES AND ORS.
|
August 21, 2015 |
JAYANTHI Vs. SECRETARY TO GOVERNMENT PROHIBITION & EXCISE DEPARTMENT
|
March 23, 2015 |
JAYANTHILAL Vs. V.M. MUTHU KUMAR AND ORS.
|
April 1, 2015 |
JAYANTHILAL G. BAFNA Vs. V.DHARAJ
|
September 9, 2015 |
JAYAPRAKASH Vs. STATE AND ORS.
|
February 13, 2015 |
JAYARAJ Vs. CHOCKALINGAM CHETTIAR
|
April 16, 2015 |
JAYARAJ Vs. THE STATE
|
January 19, 2015 |
JAYARAMAN Vs. RAMAKRISHNAN
|
April 13, 2015 |
JAYARAMAN AND ORS. Vs. JOSEPH POUVATCHY
|
April 29, 2015 |
JAYASANKAR Vs. STATE
|
April 6, 2015 |
JAYAVARTHANAN AND ORS. Vs. THE STATION HOUSE OFFICER
|
August 5, 2015 |
JEBAKUMAR Vs. ROBERT SOLOMON
|
February 9, 2015 |
JEELANI BEGUM AND ORS. Vs. SUBBANNA GOUNDER AND ORS.
|
March 16, 2015 |
JEERA AMMAL Vs. G KESAVAN
|
September 30, 2015 |
JEETENDRA CHOPRA Vs. T.S. SUNDARESA DAVEY AND ORS.
|
March 11, 2015 |
JEEVA Vs. UNION OF INDIA; GOVERNMENT OF PUDUCHERRY; CONVENOR CENTRALISED ADMISSION COMMITTEE (CENTAC); TAHSILDAR CUM EXECUTIVE MAGISTRATE TALUK OFFICE OULGARET PUDUCHERRY
|
September 25, 2015 |
JEEVA Vs. THE ASSISTANT COMMISSIONER OF POLICE, MADIPAKKAM RANGE
|
November 3, 2015 |
JEEVA AND ORS. Vs. SARASWATHY AND ORS.
|
March 24, 2015 |
JEEVAN EMU CARE INDIAN (P) LTD. AND ORS. Vs. THE STATE OF TAMIL NADU
|
June 18, 2015 |
JEEVAN SINGH @ LAMBU; HEMANTH KUMAR; NALAN Vs. STATE
|
February 10, 2015 |
JEGANKUMAR Vs. S SUKANYA
|
December 15, 2015 |
JENJISKHAN Vs. STATE
|
February 2, 2015 |
JENOVA Vs. STATE OF TAMIL NADU AND ORS.
|
January 22, 2015 |
JEYAKUMAR Vs. STATE
|
August 18, 2015 |
JEYALAKSHMI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 15, 2015 |
JEYANTHI Vs. JEYAPAUL
|
October 15, 2015 |
JEYASEELAN Vs. THE STATE OF TAMIL NADU
|
July 22, 2015 |
JEYASEKARAN Vs. THE CHIEF POSTMASTER GENERAL, ANNA SALAI AND ORS.
|
January 9, 2015 |
JEYASHANKAR Vs. STATE
|
September 2, 2015 |
JEYPORE SUGAR COMPANY LIMITED Vs. LAXMI ORGANIC INDUSTRIES LTD. AND ORS.
|
July 6, 2015 |
JEYPORE SUGAR COMPANY LTD. Vs. LAXMI ORGANIC INDUSTRIES LIMITED AND ORS.
|
December 1, 2015 |
JKM DAERIM AUTOMOTIVE LTD. Vs. COMMR. OF CUS. (APPEALS)
|
August 7, 2015 |
JOHN BOSCO Vs. EZHILRANI; MINOR ARTHI ANANDHI
|
March 26, 2015 |
JOHN EBENEZER Vs. THE REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE
|
August 28, 2015 |
JOHN PAUL Vs. THE STATE AND ORS.
|
February 10, 2015 |
JOHNROSE Vs. VAMANAN NADAR
|
September 29, 2015 |
JOHNSON Vs. STATE
|
August 3, 2015 |
JOINT ACTION COMMITTEE OF AUT AND ORS. Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
July 1, 2015 |
JONES INVESTMENT CO. INC. Vs. INTELLECTUAL PROPERTY APPELLATE BOARD (IPAB)
|
July 2, 2015 |
JOSE DHANAPAUL AND ORS. Vs. THE STATE
|
February 24, 2015 |
JOSEPH Vs. STATE
|
January 19, 2015 |
JOSEPH AND ORS. Vs. S. ATHIYAPPAN AND ORS.
|
June 19, 2015 |
JOSEPH AROCKIARAJ Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
August 28, 2015 |
JOSEPH SELVARAJ Vs. VASANTHA RANI; VATHANA INIGO
|
July 27, 2015 |
JOSEPH STANISLAUS Vs. M. MARY MARGARET RANI
|
June 4, 2015 |
JOTHI Vs. THE STATE OF TAMIL NADU
|
August 4, 2015 |
JOTHIMANI Vs. DISTRICT COLLECTOR/DISTRICT MAGISTRATE; STATE; INSPECTOR OF POLICE
|
November 24, 2015 |
JOTHIMURUGAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
April 16, 2015 |
JOY JABAMALAR Vs. C M S EVANGELICAL SCHOOLS OF ALWANERY & OTHERS
|
June 8, 2015 |
JSW STEEL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 24, 2015 |
JUNAID ABID ALI Vs. MOHAMMED YASEEN AND ORS.
|
July 7, 2015 |
JUPITER PRINT PAC Vs. SRI SARI PAPERS PVT. LTD.
|
June 8, 2015 |
JYOTHY LABORATORIES LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
February 23, 2015 |
JYOTHY LABORATORIES LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
October 9, 2015 |
K A SHANMUGAM; M THAMBIRAJ; K KAMUDHIN Vs. K A PRABHU
|
October 9, 2015 |
K ANAND Vs. TERRITORY MANAGER, BHARAT PETROLEUM CORPORATION LTD
|
March 26, 2015 |
K BALU Vs. STATE; GOVINDASAMY; THNAGAMANI; MARIYAPPAN; MURTHY AND ORS
|
November 24, 2015 |
K C PALANISWAMI Vs. KASTURI & SONS LIMITED
|
April 30, 2015 |
K CHANDRAMOHAN Vs. V MYTHILI
|
August 6, 2015 |
K CHINNAPPA Vs. A SELVAM
|
October 16, 2015 |
K DURAI Vs. PADMA
|
December 18, 2015 |
K DURAIMUTHU; R SANTHANAM; G V LOGANATHAN; D MOHANRAJ; A N DEENADAYALAN Vs. MANAGING DIRECTOR AND ORS
|
August 13, 2015 |
K GIRIJA Vs. STATE GOVERNMENT; DIRECTOR OF MEDICAL AND RURAL
|
March 31, 2015 |
K GNANASEKARAN Vs. D NEELAVATHI
|
December 18, 2015 |
K GNANASEKARAN Vs. D MOORTHY
|
November 23, 2015 |
K HARIHARAN Vs. CO-OPERATIVE HOUSING SOCIETY
|
August 17, 2015 |
K K RAMESH Vs. GOVERNMENT OF TAMIL NADU
|
April 13, 2015 |
K KAILASAM Vs. AUTHORISED OFFICER; AMBALAVANAN
|
September 2, 2015 |
K KANAGARAJ Vs. P PAPPATHI
|
February 2, 2015 |
K KANNUSAMI Vs. K SUNDRASAMI
|
October 29, 2015 |
K MADIVANANE Vs. SPECIAL SECRETARY (REVENUE) AND OTHERS
|
September 16, 2015 |
K MATHUSUTHANAN Vs. STATE
|
December 14, 2015 |
K MOORTHY & ANOTHER Vs. DIRECTOR OF PLANNING, NATIONAL HIGHWAYS AUTHORITY OF INDIA, TRICHY & OTHERS
|
January 20, 2015 |
K N SUBRAMANIAN Vs. STATE
|
August 20, 2015 |
K NAGARAJAN Vs. CENTRAL PROVIDENT FUND COMMISSIONER AND OTHERS
|
October 7, 2015 |
K NEELAMMA Vs. SECRETARY TO GOVERNMENT
|
August 12, 2015 |
K NITHIYA Vs. STATE OF TAMIL NADU
|
August 17, 2015 |
K P SENTHILVEL Vs. SUBBATHAL AND ORS
|
July 9, 2015 |
K PALANI Vs. K S VEDAMMAL; RAMANI AMMAL; MALLIGA
|
December 18, 2015 |
K PALANIVELU Vs. GOVERNMENT OF TAMILNADU; DIRECTOR OF COLLEGIATE EDUCATION; T SENTHAMIZH SELVI; GOVERNMENT ARTS COLLEGE (AUTONOMOUS); K DURAIARASAN
|
March 4, 2015 |
K R GANESH KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
November 25, 2015 |
K R RAMASWAMY @ TRAFFIC RAMASWAMY Vs. STATE OF TAMIL NADU; CHIEF ELECTION COMMISSIONER; CHIEF ELECTORAL OFFICER OF TAMIL NADU AND ORS
|
June 29, 2015 |
K R RAMASWAMY ALIAS TRAFFIC RAMASWAMY Vs. CHIEF ELECTION COMMISSIONER & OTHERS
|
December 30, 2015 |
K RAGHUNATHAN Vs. REGIONAL DEPUTY DIRECTOR
|
September 14, 2015 |
K RAJA Vs. DISTRICT FOREST OFFICER
|
October 5, 2015 |
K RAMACHANDRAN Vs. P THIRUMOORTHY
|
September 29, 2015 |
K RAMAKRISHNAN Vs. SUB REGISTRAR, ALANDUR ; NAGAMMAL; REVATHI
|
February 4, 2015 |
K S AROKIADOSS Vs. S JOHN; S JOSEPH; PERIYANAYAGAMERY; SPECIAL TAHSILDAR
|
October 28, 2015 |
K S B PUMPS LIMITED Vs. STATE OF TAMIL NADU
|
September 30, 2015 |
K S PALANIAPPAN Vs. STATE OF TAMIL NADU
|
March 3, 2015 |
K SARANGAPANI Vs. DISTRICT COLLECTOR
VILLUPURAM DISTRICT
|
September 15, 2015 |
K SEKAR; THIRUMOORTHY Vs. STATE; DEPUTY SUPREINTENDENT OF POLICE
|
December 11, 2015 |
K SELVAMARAN Vs. PRINCIPAL SECRETARY
|
September 9, 2015 |
K SIVAMANI AND OTHERS Vs. INSPECTOR OF POLICE AND OTHERS
|
September 21, 2015 |
K SUNDARAMURTHI Vs. JOINT REGISTRAR OF CO-OPERATIVE; MANAGEMENT
|
September 16, 2015 |
K THUKKARAM Vs. RAM SAKTHI
|
September 16, 2015 |
K V JAYARAMAN Vs. ULTRATECH HOUSING LIMITED AND OTHERS
|
October 12, 2015 |
K V RAJASEKAR Vs. REGIONAL PASSPORT OFFICER
|
July 2, 2015 |
K VENKATESAN Vs. REVENUE DIVISIONAL OFFICER, DHARMAPURI DISTRICT
|
January 19, 2015 |
K VIJAYAKUMAR Vs. P M MOORTHY; VASANTHI
|
September 9, 2015 |
K VIKRAM Vs. STATE
|
October 1, 2015 |
K. ABU BAKAR CHITTICK AND ORS. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS.
|
October 16, 2015 |
K. AMUTHA Vs. SECRETARY, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
December 10, 2015 |
K. ANAND AND ORS. Vs. G. SIVAKUMAR AND ORS.
|
March 26, 2015 |
K. ANBANATHAN AND ORS. Vs. THE PUDUCHERRY PLANNING AUTHORITY AND ORS.
|
April 30, 2015 |
K. ANBU AND ORS. Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION
|
February 5, 2015 |
K. ANNADURAI Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE AND ORS.
|
July 10, 2015 |
K. ARUL Vs. TMT. VIJAYALAKSHMI
|
March 11, 2015 |
K. BALA GOPALA KRISHNAN Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 13, 2015 |
K. BALABADMARANI Vs. THE DISTRICT COLLECTOR CUM ADDITIONAL SECRETARY (REVENUE) KAMARAJ SALAI AND ORS.
|
March 23, 2015 |
K. BALAMURUGAN Vs. THE SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
|
July 31, 2015 |
K. BALASEKAR Vs. STATE
|
August 31, 2015 |
K. BALASUNDARI Vs. THE CHAIRMAN TEACHERS RECRUITMENT BOARD
|
January 9, 2015 |
K. BRINDAVATHY Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE AND ORS.
|
September 22, 2015 |
K. DEVARAJ Vs. TAMIL NADU ELECTRICITY BOARD AND ORS.
|
April 1, 2015 |
K. DEVARAJAN AND ORS. Vs. THE STATE
|
December 10, 2015 |
K. DEVENDRAN Vs. PRESIDING OFFICER, 1ST ADDITIONAL LABOUR COURT, CHENNAI AND ANR.
|
April 15, 2015 |
K. DHANABAGIYAM Vs. THE DISTRICT ELECTION OFFICER CUM DISTRICT COLLECTOR AND ORS.
|
February 16, 2015 |
K. DHEENADHAYALAN AND ORS. Vs. THE STATE
|
October 29, 2015 |
K. ELANGOO AND ORS. Vs. SECRETARY, BAR COUNCIL OF TAMIL NADU, MADRAS HIGH COURT AND ORS.
|
October 14, 2015 |
K. GANAPATHY Vs. MANICKA SWAMY NAIDU HR. SEC. SCHOOL AND ORS.
|
March 23, 2015 |
K. GANAPATHY AND ORS. Vs. M. ABDUL MAJEED AND ORS.
|
January 30, 2015 |
K. GANGA Vs. K. VALLINAYAGAM
|
August 25, 2015 |
K. GNANA SAMBANDAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
April 8, 2015 |
K. GOKUL CHANDRAN Vs. THE DISTRICT COLLECTOR, CHENNAI AND ORS.
|
July 24, 2015 |
K. GOPAL Vs. STATE
|
November 4, 2015 |
K. GOPALRAM Vs. A. MUTHUMARI
|
April 8, 2015 |
K. GOVINDARAJ Vs. VARUNI BIOMASS ENERGY PRODUCTS (P) LTD. AND ORS.
|
December 14, 2015 |
K. GOVINDARAJULU Vs. STATE OF TAMILNADU AND ORS.
|
June 15, 2015 |
K. JANAKARAMASWAMY Vs. THE EXECUTIVE COMMITTEE AND ORS.
|
June 11, 2015 |
K. JAYAKKUMAR Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 6, 2015 |
K. JAYALAKSHMI RAO AND ORS. Vs. DASAPARAKSH PARADISE AND ORS.
|
February 17, 2015 |
K. JAYANTHA KUMAR Vs. THE JOINT SECRETARY TO GOVERNMENT AND ORS.
|
February 26, 2015 |
K. JAYAPRAKASH Vs. THE DIRECTOR GENERAL OF EMPLOYMENT & TRAINING MINISTRY OF LABOUR AND ORS.
|
March 3, 2015 |
K. JAYARAJ Vs. MADRAS LAMPS (P) LTD.
|
August 18, 2015 |
K. JAYASHANKAR Vs. THE DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE AND ORS.
|
June 15, 2015 |
K. JEGANNATHAN Vs. THE DIVISIONAL ENGINEER, NATIONAL HIGHWAYS AND ORS.
|
March 31, 2015 |
K. JEYARAMAN Vs. METROPOLITAN TRANSPORT CORPORATION LTD.
|
September 4, 2015 |
K. KAILASAM Vs. THE AUTHORISED OFFICER, CANARA BANK AND ORS.
|
September 3, 2015 |
K. KALA Vs. DISTRICT REGISTRAR AND ORS.
|
November 18, 2015 |
K. KALAIVENI Vs. THE DISTRICT VIGILANCE COMMITTEE-CUM-DISTRICT COLLECTOR AND ORS.
|
February 11, 2015 |
K. KALAIYARASAN AND ORS. Vs. K. SELVI AND ORS.
|
June 19, 2015 |
K. KALAIYARASI AND ORS. Vs. THE SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.
|
March 20, 2015 |
K. KALIDOSS Vs. THE DIRECTOR, DIRECTORATE FOR MUNICIPAL ADMINISTRATION AND ORS.
|
March 25, 2015 |
K. KANDASAMY Vs. THE AUTHORIZED OFFICER, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED AND ORS.
|
February 18, 2015 |
K. KANNAIYAN Vs. MOHAMMED ISSAK AND ORS.
|
June 11, 2015 |
K. KANNAN Vs. INDIAN BANK AND ORS.
|
July 9, 2015 |
K. KARTHIKEYAN AND ORS. Vs. V. ANBAZHAGAN AND ORS.
|
April 24, 2015 |
K. KARUMARAPPAN Vs. T. RATHINAKUMAR
|
July 13, 2015 |
K. KARUNAMOORTHY AND ORS. Vs. THE DIRECTOR OF RURAL DEVELOPMENT & PANCHAYAT RAJ AND ORS.
|
February 23, 2015 |
K. KATHIRESAN Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
February 16, 2015 |
K. KETHISWARAN AND ORS. Vs. THE ASSISTANT ENGINEER [O&M], TAMIL NADU ELECTRICITY BOARD AND ORS.
|
July 3, 2015 |
K. KRISHNAMOORTHY Vs. THE REGISTRAR GENERAL, MADRAS HIGH COURT, CHENNAI AND ANOTHER
|
September 9, 2015 |
K. KRISHNAMURTHY Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
|
January 22, 2015 |
K. KRISHNAVENI Vs. THE COMMISSIONER OF POLICE, VEPERY AND ORS.
|
February 24, 2015 |
K. KUPPAN Vs. PANDURANGAN
|
March 31, 2015 |
K. KUPPUSAMY Vs. ANNA UNIVERSITY AND ORS.
|
March 18, 2015 |
K. LOGANATHAN Vs. THE DISTRICT COLLECTOR, ERODE AND ORS.
|
September 22, 2015 |
K. MADHAIYAN AND ORS. Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
|
August 21, 2015 |
K. MADHANA GOPAL Vs. THE SUPERINTENDENT OF POLICE, THENI AND ORS.
|
August 26, 2015 |
K. MADHANAGOPAL Vs. STATE OF TAMIL NADU AND ORS.
|
March 25, 2015 |
K. MADURAIVEERAN AND ORS. Vs. STATE
|
March 11, 2015 |
K. MAHALINGAM Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 9, 2015 |
K. MALATHI Vs. THE INCOME TAX OFFICER
|
October 16, 2015 |
K. MANI Vs. G. DEVARAJAN
|
February 24, 2015 |
K. MARIMUTHU AND ORS. Vs. V. JAGATHEESAN AND ORS.
|
March 26, 2015 |
K. MOHAMED RABEEK Vs. THE DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE AND ORS.
|
July 10, 2015 |
K. MUNIAPPAN Vs. K.T. SOMASUNDARAM AND ORS.
|
October 14, 2015 |
K. MUNIYANDI Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
|
January 22, 2015 |
K. MUNIYANDI AND ORS. Vs. THE STATE
|
August 31, 2015 |
K. MUNUSWAMY Vs. THE SPECIAL TAHSILDAR AND ORS.
|
July 10, 2015 |
K. MUTHU MARIAPPAN Vs. THE STATE
|
June 12, 2015 |
K. MUTHUSAMY Vs. THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.
|
March 25, 2015 |
K. NAGALINGAM Vs. V. SELVARAJ
|
October 12, 2015 |
K. NAGAPOOSHNAM Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
March 5, 2015 |
K. NAGU THEVAN Vs. THE CHAIRMAN, TEACHERS RECRUITMENT BOARD AND ORS.
|
December 15, 2015 |
K. NARAYANAPPA Vs. THE STATE AND ORS.
|
February 23, 2015 |
K. NATARAJAN Vs. NANDANAR KALVIKAZHAGAM AND ORS.
|
January 21, 2015 |
K. NATARAJAN Vs. THANGAIAH
|
July 6, 2015 |
K. PALANICHAMY Vs. STATE
|
June 30, 2015 |
K. PALANISAMI GOUNDER Vs. KANDAYEE
|
August 25, 2015 |
K. PALANISAMY Vs. THE COMMISSIONER DHARAPURAM MUNICIPALITY
|
July 14, 2015 |
K. PALANISAMY AND ORS. Vs. THE STATE
|
July 21, 2015 |
K. PALANISWAMY Vs. M. CHINNAYAN
|
September 29, 2015 |
K. PANJAMURTHY Vs. STATE OF TAMILNADU AND ORS.
|
September 14, 2015 |
K. PARASURAMAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
March 5, 2015 |
K. PATCHAIPERUMAL Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
|
February 16, 2015 |
K. PATTAPPASAMY Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
March 25, 2015 |
K. PAVITHRAN Vs. K. GANESAN
|
June 3, 2015 |
K. PERUMAL Vs. D. MURALIDHARAN
|
January 13, 2015 |
K. PITCHAMMAL Vs. V. PERUMAL AND ORS.
|
June 8, 2015 |
K. PRAKASH Vs. R. NAGARAJAN
|
July 24, 2015 |
K. PRITHIKA YASHINI (TRANSGENDER) Vs. CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
November 3, 2015 |
K. RAJAKUMAR AND ORS. Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND ORS.
|
August 31, 2015 |
K. RAJALAKSHMI Vs. A. KARTHIK
|
March 12, 2015 |
K. RAJENDRAN Vs. DISCIPLINARY AUTHORITY AND REGIONAL MANAGER AND ORS.
|
April 16, 2015 |
K. RAJESWARI Vs. PADMAVATHI AND ORS.
|
November 23, 2015 |
K. RAJESWARI AND ORS. Vs. M.V. SHANMUGAM AND ORS.
|
June 4, 2015 |
K. RAMADOSS Vs. STATE
|
July 3, 2015 |
K. RAMALINGAM Vs. ANJALAI
|
November 24, 2015 |
K. RAMAR AND ORS. Vs. PANCHALI AMMAL AND ORS.
|
June 9, 2015 |
K. RANGANATHAN Vs. COMMISSIONER, ERODE CITY MUNICIPAL CORPORATION
|
May 24, 2015 |
K. RANGANATHAN Vs. THE COMMISSIONER, ERODE CITY MUNICIPAL CORPORATION
|
June 24, 2015 |
K. RATHINAVEL MUDALIAR AND R. SELVARAJ MUDALIAR Vs. THE COMMERCIAL TAX OFFICER
|
December 7, 2015 |
K. REMIL Vs. T.P. SASIDHARAN
|
February 17, 2015 |
K. RUKMANI AND ORS. Vs. THE JOINT COMMISSIONER (ENFORCEMENT) AND ORS.
|
August 17, 2015 |
K. SAJI KUMAR Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AND ORS.
|
June 18, 2015 |
K. SANNASI Vs. VETERINARY SURGEON (ASSISTANT DIRECTOR) AND ORS.
|
July 6, 2015 |
K. SELVAMANI Vs. THE STATE OF TAMIL NADU
|
April 1, 2015 |
K. SELVARAJ Vs. REGIONAL TRANSPORT OFFICER, TRICHIRAPPALLI AND ORS.
|
April 6, 2015 |
K. SELVARAJ Vs. THE DISTRICT COLLECTOR THIRUVALLUR AND ORS.
|
February 3, 2015 |
K. SENTHIL KUMAR Vs. THE STATE OF TAMIL NADU
|
February 10, 2015 |
K. SENTHILKUMAR Vs. STATE
|
October 27, 2015 |
K. SHOBANA Vs. THE STATE HUMAN RIGHTS COMMISSION AND ORS.
|
December 10, 2015 |
K. SITARAMAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 6, 2015 |
K. SIVAJI Vs. UNIVERSITY OF MADRAS AND ORS.
|
June 19, 2015 |
K. SIVAKUMAR Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
September 1, 2015 |
K. SIVAKUMAR Vs. N. KADHAR ALI
|
June 16, 2015 |
K. SIVAKUMAR Vs. THE DIRECTOR GENERAL OF EMPLOYMENT & TRAINING AND ORS.
|
March 9, 2015 |
K. SIVAKUMAR Vs. THE DIRECTOR GENERAL OF EMPLOYMENT & TRAINING MINISTRY OF LABOUR AND ORS.
|
March 12, 2015 |
K. SIVASANGEETHA Vs. THE REGISTRAR AND ORS.
|
April 1, 2015 |
K. SIVASUBRAMANIAN Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
|
January 22, 2015 |
K. SUBRAMANIAN Vs. T.R. ASHOK
|
September 9, 2015 |
K. SUGUMAR Vs. P.K. SUNDARAM AND ORS.
|
April 29, 2015 |
K. SUNDARARAJ Vs. R. CHELLAMUTHU AND ORS.
|
February 5, 2015 |
K. SUNIL KUMAR AND ORS. Vs. UNION OF INDIA, MINISTRY OF RAILWAYS
|
February 12, 2015 |
K. SYED SULTHAN IBRAHIM AND ORS. Vs. THE CHAIRMAN, TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD AND ORS.
|
September 14, 2015 |
K. THAIMANAVAR Vs. GOVT. OF TAMIL NADU AND ORS.
|
July 31, 2015 |
K. THIRUMALAISAMI Vs. THE JOINT COMMISSIONER III (SMR)
|
July 10, 2015 |
K. UMA PRIYA Vs. YOGENDRA MANI BALAN
|
June 24, 2015 |
K. VAHITHARAHMAN Vs. THE STATE OF TAMILNADU AND ORS.
|
June 26, 2015 |
K. VANNIARAJ Vs. USHA SELVAKUMARI
|
April 28, 2015 |
K. VASANTHA Vs. THE SUB REGISTRAR, RAMANATHAPURAM DISTRICT AND ORS.
|
June 22, 2015 |
K. VEERAMANI Vs. THE STATE OF TAMIL NADU AND ORS.
|
December 18, 2015 |
K. VEERAPUTHIRAN Vs. THE DISTRICT COLLECTOR
|
January 27, 2015 |
K. VELAYUTHAM AND ORS. Vs. INDIRA GANDHI
|
July 16, 2015 |
K. VELU AND ORS. Vs. STATE
|
July 31, 2015 |
K. VENKATESAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 15, 2015 |
K. VENUGOPAL Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 6, 2015 |
K.A. HARIKRISHNAN Vs. BHUVANESWARI TEXTILES FARM AND ORS.
|
January 27, 2015 |
K.A.A. SALAM AND ORS. Vs. DY. SUPERINTENDENT OF POLICE CBI:ACB
|
September 16, 2015 |
K.B. HARDWARES Vs. COMMERCIAL TAX OFFICER
|
April 1, 2015 |
K.C. BABU Vs. THE NUCLEAR POWER CORPORATION OF INDIA LIMITED AND ORS.
|
September 18, 2015 |
K.CHELLAM Vs. THE ASSISTANT EXECUTIVE ENGINEER
|
December 1, 2015 |
K.G. CHINNAIYA NAIDU Vs. THE STATE OF TAMILNADU AND ORS.
|
January 28, 2015 |
K.G. CONSTRUCTION LTD. Vs. THE ASSISTANT COMMISSIONER (CT) FAC
|
September 25, 2015 |
K.G. KANNAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
July 6, 2015 |
K.G. MUTHUVENKATESHWARAN Vs. R. DIVYA
|
October 16, 2015 |
K.G. SATHYAMURTHY Vs. STATE BANK OF TRAVANCORE AND ORS.
|
January 22, 2015 |
K.G.UTHAYAKUMAR Vs. STATE
|
January 7, 2015 |
K.GANESAN Vs. THE SUPERINTENDENT OF POLICE
|
December 3, 2015 |
K.GOMATHI Vs. THE SECRETARY TO HIGHER EDUCATION
|
December 9, 2015 |
K.J. SARAVANAN Vs. THE CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU SECRETARIAT AND ORS.
|
October 29, 2015 |
K.K. PONGIANNAN AND ORS. Vs. KARUPPANA GOUNDER AND ORS.
|
June 8, 2015 |
K.K.S.S. RAMACHANDRAN Vs. STATE
|
February 19, 2015 |
K.KALIAPERUMAL Vs. THE TAMIL NADU STATE TRANSPORT
|
December 9, 2015 |
K.M. SARAVANAKUMAR Vs. CENTRAL BANK OF INDIA AND ORS.
|
January 5, 2015 |
K.M. SUBBAIYAN Vs. THE DISTRICT COLLECTOR AND ORS.
|
June 17, 2015 |
K.MALLIGA BEGAM Vs. THE SUPERINTENDENT OF POLICE
|
December 8, 2015 |
K.MUNIYANDI Vs. THE PRINCIPAL ACCOUNTANT GENERAL
|
December 4, 2015 |
K.N. MOHAN RAJ Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING) AND ORS.
|
November 30, 2015 |
K.O. MOHANDURAI Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
August 19, 2015 |
K.O. PERIYAKARUPPAN Vs. UNION OF INDIA
|
December 16, 2015 |
K.P. RAJENDRAN Vs. THE DIRECTOR, DRUGS CONTROL DEPARTMENT AND ORS.
|
November 30, 2015 |
K.P.M. CHINNASAMY @ K.P. CHINNASAMY Vs. A.N. SURESH BABU
|
January 19, 2015 |
K.P.N. TRAVELS INDIA LIMITED Vs. POONAMALLEE
|
March 30, 2015 |
K.R. BABU Vs. STATE OF TAMIL NADU AND ORS.
|
June 19, 2015 |
K.R. DURAISAMY Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
|
March 5, 2015 |
K.R. GANAPATHY Vs. THE TAMILNADU ELECTRICITY BOARD AND ORS.
|
October 28, 2015 |
K.R. JAGANNATHAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
September 1, 2015 |
K.R. KANDASAMY Vs. V.P. BALASUBRAMANIAM
|
July 24, 2015 |
K.R. KIRUBAKARAN Vs. G. LAKSHMI AND ORS.
|
July 1, 2015 |
K.R. LATHA Vs. STATE
|
October 14, 2015 |
K.R. RAMASWAMY Vs. THE CHIEF ELECTION COMMISSIONER AND ORS.
|
April 29, 2015 |
K.R. RAMASWAMY Vs. THE SECRETARY, DEPARTMENT OF TELECOMMUNICATIONS, GOVERNMENT OF INDIA AND ORS.
|
March 5, 2015 |
K.R. SAKUNTHALA AND ORS. Vs. THE JOINT DIRECTOR, HIGHER SECONDARY, DPI CAMPUS COLLEGE ROAD AND ORS.
|
September 11, 2015 |
K.R. SELVARAJ KUMAR Vs. M. THULASIAMMAL
|
August 28, 2015 |
K.R.K. YARN TRADING CO. Vs. SANGEETHA EXPORTS AND ORS.
|
March 10, 2015 |
K.R.KUPPUSAMY Vs. THE DISTRICT COLLECTOR
|
December 7, 2015 |
K.R.S. GIRIJA SHYAMSUNDAR Vs. THE STATE OF TAMILNADU
|
January 7, 2015 |
K.S. BALARAMAN Vs. V. SANKARAN
|
November 5, 2015 |
K.S. KALIAPPAN Vs. N. DHARMALINGAM AND ORS.
|
October 29, 2015 |
K.S. SURESH Vs. THE DISTRICT COLLECTOR, VELLORE DISTRICT AND ORS.
|
March 18, 2015 |
K.S. THIRUNAVUKKARASU Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 27, 2015 |
K.S.K. MAHANADHI POWER COMPANY LTD. AND ORS. Vs. IND BARATH ENERGY (UTKAL) LTD. AND ORS.
|
July 6, 2015 |
K.S.P.S. NATARAJAN & CO. Vs. THE JOINT COMMISSIONER OF INCOME TAX
|
January 20, 2015 |
K.SARASU Vs. THE INSPECTOR OF POLICE
|
December 3, 2015 |
K.SENTHIL KUMAR Vs. THE SECRETARY TO THE GOVERNMENT
|
December 1, 2015 |
K.V. ANANDHA NARAYANAN AND ORS. Vs. A. NATARAJAN AND ORS.
|
January 5, 2015 |
K.V. SRINIVASAN Vs. STATE OF TAMIL NADU AND ORS.
|
February 20, 2015 |
K.V. VENKATACHALAM Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
February 24, 2015 |
K.V.S. KUBERAN Vs. THE DISTRICT COLLECTOR AND ORS.
|
March 24, 2015 |
K.W. ENGINEERING & SIGNS PRIVATE LIMITED Vs. THE DEPUTY COMMERCIAL TAX OFFICER AND ORS.
|
June 24, 2015 |
KA.SO.KA. POLYTECHNIC INSTITUTE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
April 13, 2015 |
KAASHYAP TECHNOLOGIES LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, CHENNAI AND ORS.
|
February 26, 2015 |
KABALI Vs. G RAJALAKSHMI; SUB INSPECTOR OF POLICE
|
November 18, 2015 |
KABIBAL BEEVI AND ORS. Vs. STATE
|
March 24, 2015 |
KADHARIYA ORIENTAL NURSERY AND PRIMARY SCHOOL AND ORS. Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. AND ORS.
|
July 31, 2015 |
KADHIR @ KADHIR KAMAN Vs. STATE
|
April 22, 2015 |
KADIRVEL Vs. CHELLAMMAL AND ORS.
|
August 31, 2015 |
KAJA MOIDEEN AND ORS. Vs. THE STATE AND ORS.
|
February 9, 2015 |
KAL COMM PVT. LTD. AND ORS. Vs. DIRECTORATE OF ENFORCEMENT MINISTRY OF FINANCE GOVERNMENT OF INDIA
|
June 10, 2015 |
KALA Vs. THE DISTRICT COLLECTOR AND ORS.
|
July 2, 2015 |
KALA @ KAVITHA Vs. STATE
|
August 18, 2015 |
KALAI @ KALAIKUMAR; SELVAKUMAR; KANNAN; MURUGAN @ MURUGANANDAM Vs. STATE
|
August 5, 2015 |
KALAIARASI AND ORS. Vs. STATE AND ORS.
|
October 27, 2015 |
KALAIGNAR TV PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
September 29, 2015 |
KALAISELVI Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
March 27, 2015 |
KALAPET PRIMARY AGRICULTURAL CO-OP. CREDIT SOCIETY LTD. Vs. INCOME TAX OFFICER AND ORS.
|
June 5, 2015 |
KALEESWARAN Vs. UMA
|
October 29, 2015 |
KALEESWARAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE (PRISONS), CHENNAI AND ORS.
|
November 5, 2015 |
KALI AERATED WATER WORKS Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
November 3, 2015 |
KALIAMOORTHY AND ORS. Vs. JOTHIMANI AND ORS.
|
July 2, 2015 |
KALIAPERUMAL Vs. STATE
|
February 4, 2015 |
KALIAPPA CHARITABLE TRUST Vs. PANKAJAM
|
September 22, 2015 |
KALIYAMMAL Vs. GANAPATHI
|
April 8, 2015 |
KALIYAMMAL Vs. SECRETARY TO GOVERNMENT
|
March 17, 2015 |
KALIYAN AND ORS. Vs. THE DISTRICT COLLECTOR, TIRUCHIRAPPALLI DISTRICT AND ORS.
|
October 1, 2015 |
KALIYAPERUMAL Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
November 24, 2015 |
KALIYAPERUMAL Vs. RAMALINGAM AND ORS.
|
November 30, 2015 |
KALIYAPPAN Vs. THE STATE
|
November 6, 2015 |
KALYANASUNDARAM AND ORS. Vs. MURUGAN
|
August 6, 2015 |
KALYANI Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU COOPERATION AND ORS.
|
June 1, 2015 |
KAMAL BATCHA Vs. DEPUTY DIRECTOR OF ENFORCEMENT, DIRECTORATE AND ORS.
|
October 7, 2015 |
KAMALA Vs. VALLI
|
June 15, 2015 |
KAMALAM AND ORS. Vs. STATE
|
October 13, 2015 |
KAMALESH KUMAR SHETH Vs. THE INSPECTOR OF POLICE, CENTRAL CRIME BRANCH-II
|
November 3, 2015 |
KAMARAJ Vs. THE STATE
|
November 3, 2015 |
KAMAT HOTELS (INDIA) LTD. Vs. INTELLECTUAL PROPERTY APPELLATE BOARD AND ORS.
|
February 11, 2015 |
KAMATCHI Vs. ARUNACHALAM PILLAI AND ORS.
|
February 11, 2015 |
KAMATCHI Vs. THE PRINCIPAL SECRETARY
|
December 3, 2015 |
KANAGARAJ Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, CUDDALORE AND ORS.
|
August 24, 2015 |
KANAKKU RAMASAMY Vs. THE STATE
|
August 14, 2015 |
KANAPATHY CHARITABLE TRUST AND ORS. Vs. K.V. KARTHILK AND ORS.
|
October 30, 2015 |
KANCHI KAMAKOTI PEETATHIPATHI JAYENDRA SARASWATHY SANKARA MATRICULATION SCHOOL Vs. THE STATE OF TAMIL NADU AND ORS.
|
April 23, 2015 |
KANCHI SILK PALACE Vs. THE EMPLOYEES STATE INSURANCE CORPORATION
|
December 17, 2015 |
KANDASAMY AND ORS. Vs. THIAGARAJAN AND ORS.
|
October 29, 2015 |
KANDASWAMY KANDAR Vs. DEIVANAI AMMAL AND ORS.
|
February 5, 2015 |
KANDERI FRUITPACK PVT. LTD. Vs. THE AUTHORISED OFFICER/ASSISTANT GENERAL MANAGER
|
January 7, 2015 |
KANI AMMAL AND ORS. Vs. TAMIL NADU SLUM CLEARANCE BOARD AND ORS.
|
July 16, 2015 |
KANMANI Vs. SECRETARY TO GOVERNMENT; DISTRICT MAGISTRATE
AND DISTRICT COLLECTOR
|
August 12, 2015 |
KANNADASAN Vs. CHINNA KOLANDAIAMMAL AND ORS.
|
August 13, 2015 |
KANNADASAN Vs. STATE OF TAMIL NADU
|
October 7, 2015 |
KANNAMMAL Vs. STATE OF TAMIL NADU
|
August 24, 2015 |
KANNAN Vs. STATE OF TAMIL NADU; DISTRICT REVENUE OFFICER
|
September 23, 2015 |
KANNAN Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
August 3, 2015 |
KANNAN Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
April 27, 2015 |
KANNAN Vs. SESHATHIRI @ THAIVASILAI RAMASAMY
|
April 21, 2015 |
KANNAN Vs. STATE
|
September 12, 2015 |
KANNAN Vs. THE INSPECTOR OF POLICE, C1 OTHAKADAI POLICE STATION
|
August 27, 2015 |
KANNAN STORES Vs. COMMISSIONER TAX OFFICER (CT), PATTUKKOTTAI-I ASSESSMENT CIRCLE
|
October 27, 2015 |
KANNIAH NAIDU Vs. J. RADHAKRISHNAN
|
July 29, 2015 |
KANNIAH PHOTO STUDIO Vs. THE INCOME TAX OFFICER WARD-I (1)
|
June 15, 2015 |
KANNIAMMAL Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPT ; COMMISSIONER OF POLICE
|
March 18, 2015 |
KANNIYAPPAN; NAGAPPAN Vs. STATE
|
March 2, 2015 |
KANTHIMATHI Vs. VASANTHI; VANITHA; KARTHIKEYAN; KUMAR; MEHANATHAN; CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD
|
March 12, 2015 |
KARAMATHULLAH Vs. SHEIK SYED ABDULLAH; NOORJAHAN; BALKIS; JINNAKARAN; KALEEL RAHUMAN; SATHAKATHULLAH
|
July 1, 2015 |
KARI SAMPATH Vs. THE DISTRICT COLLECTOR, SIVAGANGAI DISTRICT AND ORS.
|
June 9, 2015 |
KARISMAA MEP SERVICES PVT. LTD. Vs. KGS MILESTONE CONSTRUCTIONS LTD.
|
August 21, 2015 |
KARNAN Vs. THE STATE
|
March 17, 2015 |
KARNAN @ KARUNANIDHI/A3 Vs. STATE REP. BY INSPECTOR OF POLICE SOUTH P.S. THANJAVUR
|
September 9, 2015 |
KARNATAKA POWER CORPORATION LIMITED Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS AND ORS.
|
June 11, 2015 |
KARRUPPANA GOUNDER Vs. KARRUPPASAMY GOUNDER
|
September 23, 2015 |
KARTHICK Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
March 20, 2015 |
KARTHICK Vs. INSPECTOR OF POLICE
|
September 7, 2015 |
KARTHIK Vs. STATE BY INSPECTOR OF POLICE, RPF
|
July 23, 2015 |
KARTHIKEYAN T.T. AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 16, 2015 |
KARUMALAI AND ORS. Vs. KITTU
|
October 12, 2015 |
KARUNAMBAL; SIGAMANI; TAMILMANI; THIRUGNANASAMBANDAM Vs. CHIDAMBARASAMY
|
September 3, 2015 |
KARUNANIDHI Vs. STATE
|
October 14, 2015 |
KARUNANITHI Vs. STATE
|
February 5, 2015 |
KARUNANITHI AND OTHERS Vs. THANGARASU
|
September 2, 2015 |
KARUPAYEE; PETCHI Vs. P KANNAN
|
September 9, 2015 |
KARUPPAIAH Vs. STATE AND ORS.
|
October 13, 2015 |
KARUPPANNAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
June 3, 2015 |
KARUPPASAMY AND ORS. Vs. K. RAMASAMY
|
June 12, 2015 |
KARUPPIAH Vs. STATE
|
February 18, 2015 |
KARUPPIAH AMBALAM AND ORS Vs. RUKMANI AND ORS
|
October 8, 2015 |
KARUPPIAH AND ORS. Vs. RAJANGAM AND ORS.
|
August 27, 2015 |
KARUPPUDAYAR Vs. UNION OF INDIA AND OTHERS
|
September 4, 2015 |
KARUVAYAN ALIAS KANAGARAJ Vs. STATE
|
October 1, 2015 |
KASI Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
November 27, 2015 |
KASIRAJAN Vs. THE STATE AND ORS.
|
June 26, 2015 |
KASPER AND ORS. Vs. SUB-INSPECTOR OF POLICE, CENTRAL CRIME BRANCH
|
December 11, 2015 |
KASTHURI Vs. STATE OF TAMIL NADU AND ORS
|
October 5, 2015 |
KATHIJA BEGAM AND ORS. Vs. NIZAMMUDEEN AND ORS.
|
July 9, 2015 |
KATHIRESAN Vs. THE STATE
|
December 16, 2015 |
KATTAIKAL RAJA Vs. THE SECRETARY, STATE OF TAMIL NADU HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
April 27, 2015 |
KATTARI AND ORS. Vs. STATE
|
November 25, 2015 |
KATTURAJA Vs. INSPECTOR OF POLICE, N.I.B. C.I.D. POLICE
|
February 25, 2015 |
KATTURAJA Vs. STATE
|
July 13, 2015 |
KAVIYAN SCHOOL Vs. THE DIRECTOR OF MATRICULATION SCHOOLS
|
April 6, 2015 |
KEL VOLT INDIA PVT. LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER
|
June 30, 2015 |
KEMBARAJ Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; INSPECTOR OF POLICE
|
March 25, 2015 |
KEMPAIYA AND ORS. Vs. THE DISTRICT COLLECTOR, DHARMAPURI DISTRICT AND ORS.
|
November 25, 2015 |
KERN LOGISTICS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER
|
December 1, 2015 |
KESAVAKUMAR Vs. THE COMMISSIONER OF POLICE AND ORS.
|
September 4, 2015 |
KESAVAN CHETTIYAR Vs. STATE
|
September 2, 2015 |
KESHSON Vs. SUPERINTENDING ENGINEER AND OTHERS
|
December 15, 2015 |
KEVIN JOHN SAJITH Vs. THE INSPECTOR OF POLICE, AIRPORT STATION POLICE AND ORS.
|
December 22, 2015 |
KEYCER AGRO CHEMICALS LIMITED AND ORS. Vs. THIRUMALAI KONERI
|
April 22, 2015 |
KHADHAR HUSSIAN Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
|
March 20, 2015 |
KHIVRAJ MOTORS (P) LTD. Vs. THE SECRETARY (HOME), TRANSPORT DEPARTMENT, STATE GOVERNMENT OF TAMIL NADU AND ORS.
|
December 10, 2015 |
KHIVRAJ MOTORS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
January 28, 2015 |
KING OVERSEAS Vs. ASSTT. COMMR. OF CUS. (REFUNDS)
|
October 13, 2015 |
KIRAN DISTRIBUTORS Vs. THE COMMERCIAL TAX OFFICER AND ORS.
|
July 24, 2015 |
KIRAN DISTRIBUTORS Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD-II AND ORS.
|
July 15, 2015 |
KIRAN DISTRIBUTORS Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD - II AND ORS.
|
July 3, 2015 |
KIRUTHIKA Vs. THE ADDITIONAL SECRETARY, GOVERNMENT OF INDIA AND ORS.
|
March 3, 2015 |
KIVA ESTATES PRIVATE LIMITED Vs. LAKSHMAIAH AND ORS.
|
June 25, 2015 |
KODY ELCOT LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE XI
|
February 10, 2015 |
KOILPILLAI Vs. THE DISTRICT COLLECTOR, TIRUNELVELI AND ORS.
|
August 10, 2015 |
KOKILA Vs. KALPANA AND ORS.
|
May 6, 2015 |
KOMARA GOVINDAN Vs. C. GOVINDAN
|
June 22, 2015 |
KONGUNADU HOSPITALS (P) LTD. Vs. THE RECOVERY OFFICER AND ORS.
|
July 10, 2015 |
KOODAMMAL Vs. THE JUNIOR ENGINEER, PWD - WRO
|
September 2, 2015 |
KOTAK MAHINDRA BANK LTD. Vs. KOTHARI INDUSTRIAL CORPORATION LTD.
|
March 17, 2015 |
KOTAK MAHINDRA PRIME LTD. Vs. STATE AND ORS.
|
June 22, 2015 |
KOTTAR AND ORS. Vs. THE STATE AND ORS.
|
October 29, 2015 |
KOUSALYA Vs. THE DISTRICT COLLECTOR AND ORS.
|
November 18, 2015 |
KOVAAI SILICATES Vs. CESTAT
|
July 23, 2015 |
KOVAI MEDICAL CENTRE RESEARCH AND EDUCATIONAL TRUST Vs. K CHELLAMUTHU
|
September 18, 2015 |
KOVI MANISEKARAN AND ORS. Vs. S. PERIANNAN
|
August 6, 2015 |
KOVILRAJ Vs. THE SUPERINTENDENT OF POLICE
|
December 9, 2015 |
KOYA MOIDEEN AND ORS. Vs. DISTRICT FOREST OFFICER AND ORS.
|
May 28, 2015 |
KRIPA FABS PVT. LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
June 5, 2015 |
KRIPA OUTDOOR PUBLICITY Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
December 16, 2015 |
KRISHNAKUMARI Vs. PONNUSAMY
|
March 18, 2015 |
KRISHNAKUMARI AND ORS. Vs. STATE
|
September 1, 2015 |
KRISHNAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
|
June 3, 2015 |
KRISHNAN Vs. ABRAHAM SAMARENDRANATHA SARCAR; VENKATARAMANI
|
November 19, 2015 |
KRISHNAN ANBU AND ORS. Vs. INSPECTOR OF POLICE, SPE: CBI: ACB: CHENNAI
|
March 13, 2015 |
KRISHNAN AND ORS. Vs. KAMALA
|
June 9, 2015 |
KRISHNAN AND ORS. Vs. STATE
|
September 15, 2015 |
KRISHNAN MENON Vs. STATE
|
March 12, 2015 |
KRISHNAPILLAI AND ORS. Vs. MARIMUTHUPILLAI
|
January 28, 2015 |
KRITHIKA LAKSHMI Vs. THE STATE AND ORS.
|
October 13, 2015 |
KUBENDRAN Vs. STATE
|
October 27, 2015 |
KULANTHAIYAMMAL AND ORS. Vs. S. PADMANABAN AND ORS.
|
December 10, 2015 |
KUMAR Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
January 7, 2015 |
KUMAR Vs. STATE
|
September 22, 2015 |
KUMAR Vs. INSPECTOR OF POLICE
|
June 10, 2015 |
KUMAR Vs. MUTHU NARAYANAN
|
June 9, 2015 |
KUMAR Vs. R RAVINDAR KUMAR
|
September 16, 2015 |
KUMAR Vs. THE DISTRICT COLLECTOR AND ORS.
|
March 5, 2015 |
KUMAR Vs. STATE
|
September 14, 2015 |
KUMAR Vs. STATE
|
August 11, 2015 |
KUMAR Vs. STATE OF TAMIL NADU
|
September 10, 2015 |
KUMAR @ JAYAKUMAR Vs. INSPECTOR OF POLICE
|
August 18, 2015 |
KUMAR @ JAYAKUMAR Vs. STATE
|
February 6, 2015 |
KUMAR @ JEYAKUMAR Vs. GOVERNMENT OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; INSPECTOR OF POLICE
|
August 4, 2015 |
KUMAR AND ORS. Vs. STATE
|
August 4, 2015 |
KUMAR SINNIAH Vs. THE DEPUTY COMMISSIONER OF CUSTOMS AND ORS.
|
June 5, 2015 |
KUMARADEVAR Vs. KALIAPERUMAL
|
December 14, 2015 |
KUMARAVEL Vs. STATE
|
July 9, 2015 |
KUMARAVEL Vs. STATE
|
March 30, 2015 |
KUMARESAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
April 23, 2015 |
KUPPUSAMY Vs. KARUPPA PADAYACHI
|
September 29, 2015 |
KUPPUSAMY Vs. MADESWARI
|
August 26, 2015 |
KUPPUSAMY AND ORS. Vs. THE TAHSILDAR, AMAINDAKARAI TALUK AND ORS.
|
March 3, 2015 |
KUTTI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
|
November 27, 2015 |
L KRISHNAN Vs. COMMISSIONER, TIRUVALLORE MUNICIPALITY; COMMISSIONER OF MUNICIPAL ADMINISTRATION, CHEPAUK
|
August 5, 2015 |
L NARASIMAN AND OTHERS Vs. MINOR NAVEEN KUMAR AND OTHERS
|
September 25, 2015 |
L S MARIAPPAN Vs. P RAMALINGAM AND OTHERS
|
September 29, 2015 |
L SAHAYAM Vs. DISTRICT COLLECTOR; SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
|
December 11, 2015 |
L SIVAKAMI; A R PALANIAPPAN Vs. SUJATHA
|
September 9, 2015 |
L. ASHOK CHAND Vs. C. RAMABAI
|
June 11, 2015 |
L. BALAJI Vs. THE TRANSPORT COMMISSIONER, CHEPAUK AND ORS.
|
November 4, 2015 |
L. CHANDRASEKARAN Vs. THE COMMISSIONER, DEPARTMENT OF ART AND CULTURE AND ORS.
|
February 25, 2015 |
L. DEVAN Vs. REVENUE DIVISIONAL OFFICER, DHARMAPURI
|
July 24, 2015 |
L. LEEF BRIGHTY Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
|
April 6, 2015 |
L. MANJULA Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 13, 2015 |
L. MANJULA Vs. STATE OF TAMIL NADU AND ORS.
|
December 13, 2015 |
L. NACHIAPPAN Vs. ANTHONYMUTHU UDAYAR AND ORS.
|
July 31, 2015 |
L. PRAKASH Vs. STATE
|
April 24, 2015 |
L. RAMACHANDRAN AND ORS. Vs. K. RAMESH AND ORS.
|
September 7, 2015 |
L. STELLA Vs. V. PONNUSAMY
|
September 11, 2015 |
L. VIJAY ANAND AND ANOTHER Vs. N. SUJATHA
|
September 23, 2015 |
L.AMARNATH Vs. THE PRESIDING OFFICER TRICHY
|
December 1, 2015 |
L.MANOHARAN Vs. THE GOVERNMENT OF TAMILNADU
|
October 12, 2015 |
L.MANOHARAN Vs. STATE, INSPECTOR OF POLICE
|
September 21, 2015 |
L.P. SARAVANAN AND ORS. Vs. THE SUPERINTENDENT OF POLICE, THANJAVUR DISTRICT AND ORS.
|
September 29, 2015 |
LAKSHMANAN SERVAI; RAMAN SERVAI; V SUBRAMANIYAN Vs. S KARUPPAIAH
|
March 30, 2015 |
LAKSHMI Vs. STATE OF TAMIL NADU; DIRECTOR GENERAL OF POLICE
|
August 24, 2015 |
LAKSHMI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU; COMMISSIONER OF POLICE
|
March 9, 2015 |
LAKSHMI Vs. STATE OF TAMILNADU AND ORS.
|
August 4, 2015 |
LAKSHMI AMMAL Vs. THE SUB-REGISTRAR, VILLIVAKKAM AND ORS.
|
March 5, 2015 |
LAKSHMI AND ORS. Vs. SURESH BABU AND ORS.
|
March 30, 2015 |
LAKSHMI AND ORS. Vs. MANONMANIAM SUNDARANAR UNIVERSITY
|
October 30, 2015 |
LAKSHMI AND ORS. Vs. THE DISTRICT REVENUE OFFICER AND ORS.
|
February 16, 2015 |
LAKSHMI AND ORS. Vs. SOMASUNDARAMOORTHY AND ORS.
|
June 26, 2015 |
LAKSHMI APARTMENTS FLAT OWNERS WELFARE ASSOCIATION Vs. CHITHAMANI COLONY FLAT OWNERS WELFARE ASSOCIATION
|
July 23, 2015 |
LAKSHMI FINANCIERS Vs. DAMODARAN
|
August 25, 2015 |
LAKSHMI GENERAL FINANCE COMPANY Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
August 17, 2015 |
LAKSHMI KRISHNA KUMAR Vs. UNION OF INDIA AND ORS.
|
October 28, 2015 |
LAKSHMI SHANMUGA SPINNING MILLS LTD Vs. PROVIDENT FUND INSPECTOR
|
June 23, 2015 |
LAKSHMI SHANMUGA SPINNING MILLS LTD. AND ORS. Vs. PROVIDENT FUND INSPECTOR
|
July 29, 2015 |
LAKSHMIAMMAL Vs. NATCHIAR AMMAL
|
August 19, 2015 |
LAKSHMIAMMAL AND ORS. Vs. KAUSALYA DEVI AND ORS.
|
June 23, 2015 |
LAKSHUMANAN Vs. STATE
|
October 16, 2015 |
LALCHAND Vs. ENFORCEMENT DIRECTORATE
|
January 23, 2015 |
LALITH KUMAR C. SONI Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
September 29, 2015 |
LATHA MAHALINGAM Vs. THE DIRECTOR
|
December 7, 2015 |
LATIF ESTATE LINE INDIA LIMITED Vs. THE PRINCIPAL SECRETARY REVENUE DEPARTMENT AND ORS.
|
March 27, 2015 |
LEDER FX Vs. THE DEPUTY COMMERCIAL TAX OFFICER, VEPERY ASSESSMENT CIRCLE
|
November 18, 2015 |
LENINKUMAR AND ORS. Vs. STATE
|
June 8, 2015 |
LIFE CELL INTERNATIONAL (P.) LTD. Vs. UNION OF INDIA AND ORS.
|
March 27, 2015 |
LILA POLYMERS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
|
March 13, 2015 |
LILLY AND ORS. Vs. THAMIMUL ANSARI AND ORS.
|
April 21, 2015 |
LINGAMOORTHY AND ORS. Vs. V. GANESAN AND ORS.
|
February 27, 2015 |
LIONS CLUB OF MADRAS (HOST CLUB) Vs. COMMISSIONER, CORPORATION OF CHENNAI, RIPPON BUILDINGS; ASSISTANT REVENUE OFFICER, CORPORATION OF CHENNAI
|
November 19, 2015 |
LIZIE RAJ Vs. DELILAH LOUIS AND ORS.
|
February 5, 2015 |
LOHA Vs. THE DISTRICT EDUCATIONAL OFFICER, SRIVILLIPUTHOOR
|
June 8, 2015 |
LOKANATHAN Vs. NARAYANASWAMY
|
January 6, 2015 |
LOKESH GUPTA Vs. S. YEITISH
|
July 29, 2015 |
LOUIS CANNAIYA Vs. ADDITIONAL SECRETARY; DISTRICT COLLECTOR,
DEPARTMENT OF REVENUE AND
DISASTER MANAGEMENT
|
August 19, 2015 |
LUCAS INDIAN SERVICE LIMITED Vs. THE COMMERCIAL TAX OFFICER-I, PUDUCHERRY
|
July 8, 2015 |
LUCAS TVS LTD Vs. ASST COMMMISSIONER OF INCOME TAX
|
March 4, 2015 |
LUMINOUS POWER TECHNOLOGIES PVT. LTD. Vs. THE APPELLATE DEPUTY COMMISSIONER(C.T.) AND ORS.
|
March 5, 2015 |
M ANANDARAJ Vs. CENTRAL PUBLIC INFORMATION OFFICER AND ORS
|
February 23, 2015 |
M ARJUNAN Vs. STATE
|
September 7, 2015 |
M ARUMUGAM AND OTHERS Vs. STATE
|
September 22, 2015 |
M ARUMUGHAM Vs. GOVERNMENT OF TAMIL NADU; COMMISSIONER, RANIPET MUNICIPALITY
|
March 17, 2015 |
M ARUNACHALAM Vs. TAMIZH CHELVAM REGISTRAR IN-CHARGE AND ORS
|
January 30, 2015 |
M CHANDRAN Vs. CORRESPONDENT, SELVAM ARTS AND SCIENCE COLLEGE
|
August 3, 2015 |
M DAMODARAN Vs. K MANI; KUPPUAMAL; M SENTHILKUMAR
|
September 7, 2015 |
M DEVARAJ Vs. DISTRICT COLLECTOR, TIRUPPUR DISTRICT; DEPUTY DIRECTOR OF TOWN AND COUNTRY PLANNING CORPORATION COMPLEX
|
April 21, 2015 |
M ESAKKI Vs. SECRETART TO THE GOVERNMENT
|
March 12, 2015 |
M G HANIF Vs. SECRETARY TO GOVERNMENT AND OTHERS
|
September 21, 2015 |
M JAGADEESAN Vs. SECRETARY TO GOVERNMENT
|
March 31, 2015 |
M JAMES PAUL RAJAN Vs. CHURCH OF JEHOVAH SHUMMAH
|
December 22, 2015 |
M JAWAHAR AND ANOTHER Vs. STATE OF TAMIL NADU AND ANOTHER
|
January 21, 2015 |
M K VITTAL RAO Vs. P PUSHPA DEVI
|
September 16, 2015 |
M KARUNAKARAN Vs. MANAGER, MD INDIA HEALTH CARE SERVICES P LIMITED AND ORS
|
August 18, 2015 |
M KASIMANI Vs. INSPECTOR OF POLICE
|
August 24, 2015 |
M LAKSHMI Vs. D D 9 UTHANKARAI
|
April 28, 2015 |
M LOGANATHAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 18, 2015 |
M M AASAI THAMBI Vs. GOVERNMENT OF TAMILNADU BY SECRETARY TO GOVERNMENT; JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES; MADAPALLI, FARMERS SERVICE CO-OPERATIVE SOCIETY
|
December 18, 2015 |
M MANJULA Vs. DIRECTOR GENERAL OF POLICE DIRECTORATE GENERAL AND OTHERS
|
October 7, 2015 |
M MUNUSAMY Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL; SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
July 21, 2015 |
M NEDUNCHEZHIAN Vs. BAR COUNCIL OF TAMIL NADU & PUDUCHERRY AND ORS
|
July 21, 2015 |
M PADMANAPAN Vs. DISTRICT COLLECTOR; COMMISSIONER; K S NARAYANAN; K S SUBBU; V T MANI
|
August 5, 2015 |
M PALANIMUTHU Vs. SECRETARY TO GOVERNMENT; CHAIRMAN
INDIAN OIL CORPORATION LIMITED; J ARUN KUMAR; K MOHAMMED SHERIFF; K KANNIGA PARAMESWARI; KISHEN RAFIZ
|
September 7, 2015 |
M PANDIKKANI Vs. GOVERNMENT OF TAMIL NADU AND ORS
|
March 9, 2015 |
M PAULRAJ Vs. N PARAMASIVAN
|
March 31, 2015 |
M PERIYASAMY Vs. STATE
|
September 2, 2015 |
M RADHAKRISHNAN Vs. R INBAVALLI AND OTHERS
|
October 1, 2015 |
M RAMALINGAM Vs. P JHANSI
|
September 8, 2015 |
M RAMASWAMI Vs. P SRINIVASAN; S RAMUTHAI; S SUBRAMANI; S KRISHNAVENI
|
September 2, 2015 |
M RATHINASAMY NADAR Vs. P SAKUNTHALA
|
October 1, 2015 |
M RATHINAVELU Vs. STATE
|
November 20, 2015 |
M SANGEETHA Vs. DISTRICT COLLECTOR; EXECUTIVE OFFICER, BATLAGUNDU TOWN PANCHAYAT
|
April 9, 2015 |
M SEKARAN Vs. STATE AND OTHERS
|
October 7, 2015 |
M SELVARANI Vs. STATE
|
July 1, 2015 |
M SENTHIL KUMAR Vs. INSPECTOR OF POLICE
|
September 29, 2015 |
M SHANMUGHASUNDARAM Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
|
October 13, 2015 |
M SIRIL BERNARD Vs. REGISTRAR, UNIVERSITY OF MADRAS
|
March 3, 2015 |
M SIVAMANI Vs. STATE
|
October 16, 2015 |
M SRINIVASAN Vs. UNION OF INDIA AND OTHERS
|
October 12, 2015 |
M SUBRAMANIAM Vs. STATE OF TAMIL NADU AND ORS ; DIRECTOR GENERAL OF POLICE, MYLAPORE, CHENNAI; JOINT DIRECTOR, CENTRAL BUREAU OF INVESTIGATION (CBI); SUPERINTENDENT OF POLICE, CUDDALORE
|
April 30, 2015 |
M SUGUMAR Vs. CORPORATION OF CHENNAI AND OTHERS
|
October 16, 2015 |
M SURESH Vs. STATE
|
October 7, 2015 |
M UMAPATHY Vs. COMMISSIONER
CORPORATION OF CHENNAI
RIPON BUILDINGS; ASSISTANT ENGINEER
|
June 5, 2015 |
M VALLI AND OTHERS Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND OTHERS
|
September 30, 2015 |
M VENKATESULU Vs. KANDERI FRUIT PACK PVT LTD
|
October 27, 2015 |
M VINODH KUMAR Vs. M SARAVANAN
|
December 14, 2015 |
M. AALIAPPAN Vs. VINOTH KHANNA
|
August 12, 2015 |
M. ABINAYA Vs. THE COMMISSIONER, DIRECTORATE OF TECHNICAL EDUCATION (DTE) AND ORS.
|
March 25, 2015 |
M. ADITHYA CHOLAN AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
March 12, 2015 |
M. ALPHONSE PACKIARAJ Vs. L&T HOUSING FINANCE LTD. AND ORS.
|
January 30, 2015 |
M. AMBIKABATHI AND ORS. Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT AND ORS.
|
November 27, 2015 |
M. AMUL AND ORS. Vs. THULASIDHARAN AND ORS.
|
June 24, 2015 |
M. ANANDARAJ Vs. THE CENTRAL PUBLIC INFORMATION OFFICER AND ORS.
|
February 23, 2015 |
M. ANBALAGAN Vs. K.M. ASALM BASHA AND ORS.
|
July 1, 2015 |
M. ANBAZHAGAN Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
November 3, 2015 |
M. ANBUSELVAN Vs. N. KUMUTHAM
|
October 28, 2015 |
M. ARUNACHALA Vs. THE GENERAL MANAGER AND ORS.
|
June 25, 2015 |
M. ASHOK Vs. THE MEDICAL SERVICES RECRUITMENT BOARD AND ORS.
|
February 11, 2015 |
M. ASOKAN Vs. THE DISTRICT REGISTRAR (SOCIETIES) AND ORS.
|
May 14, 2015 |
M. BALA GURUSAMY Vs. THE DISTRICT MAGISTRATE AND THE DISTRICT COLLECTOR
|
November 26, 2015 |
M. BALAN Vs. M. KUMARESAN
|
March 24, 2015 |
M. BALASUNDARAM Vs. THE STATE OF TAMILNADU AND ORS.
|
February 16, 2015 |
M. BAMA Vs. R. NIRUPAMA AND ORS.
|
April 27, 2015 |
M. BARANI AND ORS. Vs. THE INSPECTOR OF POLICE, NORTH POLICE STATION, KARAIKUDI TOWN
|
September 10, 2015 |
M. BASKAR Vs. THE PRINCIPAL SECRETARY/COMMISSIONER OF LAND REFORMS AND ORS.
|
September 2, 2015 |
M. BRIGHT KENNEDY AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
|
March 9, 2015 |
M. BUVANA Vs. THE COMMISSIONER OF POLICE AND ORS.
|
July 6, 2015 |
M. CHANDRAKUMAR Vs. THE TAHSILDAR, THOVALAI TALUK
|
July 2, 2015 |
M. CHELLAMMAL AND ORS. Vs. C. SHANTHI AND ORS.
|
June 9, 2015 |
M. CHELLATHURAI Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
|
January 21, 2015 |
M. CHINNA KARUPPASAMY Vs. KANIMOZHI
|
July 16, 2015 |
M. CHINNA KARUPPASAMY Vs. KANIMOZHI
|
August 16, 2015 |
M. CHITHIRAIVADIVU Vs. THE CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
September 1, 2015 |
M. CHITRA MARY Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 30, 2015 |
M. CHOKKALINGAM Vs. A.P. MANI AND ORS.
|
March 17, 2015 |
M. DASTHAGEER AND ORS. Vs. ROHIT NANDAN AND ORS.
|
June 30, 2015 |
M. DHANAM AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
April 6, 2015 |
M. DHANRAJ Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
June 30, 2015 |
M. DHARMA AND ORS. Vs. STATE
|
July 22, 2015 |
M. GNANAM Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 12, 2015 |
M. GOPALAKRISHNAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
|
April 1, 2015 |
M. GOVINDASWAMY AND ORS. Vs. THE COLLECTOR, OFFICE OF THE COLLECTORATE, DHARMAPURI DISTRICT AND ORS.
|
February 19, 2015 |
M. GOWRISHANKAR Vs. THE PRESIDING OFFICER AND ORS.
|
June 2, 2015 |
M. JAGGUBAR ALI AND ORS. Vs. THE DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE AND ORS.
|
August 11, 2015 |
M. JAMES PAUL RAJAN AND ANOTHER Vs. CHURCH OF JEHOVAH SHUMMAH AND ANOTHER
|
September 22, 2015 |
M. JAYAKUMARI AND ORS. Vs. U. CHELLIAH AND ORS.
|
February 20, 2015 |
M. JOHN AND ORS. Vs. THE STATE
|
October 27, 2015 |
M. JOSEPH CHARLES Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
March 19, 2015 |
M. KALA Vs. THE INSPECTOR OF POLICE AND ORS.
|
March 24, 2015 |
M. KALYANI MATHIVANAN AND ORS. Vs. M. PARTHASARATHI
|
June 24, 2015 |
M. KAMALKHAN Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
March 5, 2015 |
M. KAMARAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HIGHWAYS & MINOR PORTS (HL1) DEPARTMENT AND ORS.
|
March 9, 2015 |
M. KAMATCHI SUNDARAM Vs. THE DISTRICT COLLECTOR AND ORS.
|
July 8, 2015 |
M. KANDASAMY Vs. G. BALASUBRAMANIAN AND ORS.
|
December 22, 2015 |
M. KANNABIRAN Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
|
June 9, 2015 |
M. KANNAMMAL Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND ORS.
|
June 8, 2015 |
M. KANTHA Vs. P. VALMURTHY
|
December 8, 2015 |
M. KARUNAKARAN Vs. THE MANAGER, MD INDIA HEALTH CARE SERVICES P. LIMITED AND ORS.
|
August 18, 2015 |
M. KASTHURI AND ORS. Vs. R. KASTHURI AND ORS.
|
June 15, 2015 |
M. KESAVAN Vs. A. JAYARAMAN
|
March 23, 2015 |
M. KINGSTON VIJAY ASIR Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
June 10, 2015 |
M. KOMALA AND ORS. Vs. MEMBER - SECRETARY TEACHERS RECRUITMENT BOARD AND ORS.
|
February 16, 2015 |
M. KRISHNAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
March 20, 2015 |
M. KUMARESAN Vs. THE UNION OF INDIA AND ORS.
|
October 15, 2015 |
M. LALITHA Vs. STATE
|
February 10, 2015 |
M. MADHANAGIRI Vs. THE COMMISSIONER OF RURAL DEVELOPMENT AND PANCHAYAT RAJ
|
January 19, 2015 |
M. MAGESH NAGARAJAN Vs. ENGINEER IN CHIEF, WATER RESOURCE DEPARTMENT (WRD) & CHIEF ENGINEER
|
January 5, 2015 |
M. MALLIGA Vs. DISTRICT COLLECTOR, THENI DISTRICT AND ORS.
|
November 24, 2015 |
M. MANIMEKALAI Vs. THE INSURANCE OMBUDSMAN AND ORS.
|
July 31, 2015 |
M. MANJUNATH Vs. GOWRAMMA
|
March 2, 2015 |
M. MANOHARAN AND ORS. Vs. P. RASU AND ORS.
|
April 13, 2015 |
M. MANONMANI AND ORS. Vs. S. NATARAJAN AND ORS.
|
June 23, 2015 |
M. MANUNEETHI CHOLAN Vs. UNION OF INDIA AND ORS.
|
December 21, 2015 |
M. MAZOOD Vs. PARISHAL
|
October 5, 2015 |
M. MEENA AND ORS. Vs. THE DISTRICT COLLECTOR, KARUR DISTRICT AND ORS.
|
March 12, 2015 |
M. MOHAMED ABBAS Vs. THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
|
March 31, 2015 |
M. MOHAMED IBRAHIM Vs. M. INUL MARLIYA AND ORS.
|
September 22, 2015 |
M. MOHAMMED Vs. UNION OF INDIA AND ORS.
|
February 12, 2015 |
M. MOHAMMED ISMAIL AND ORS. Vs. K.P. SUBBIAH AND ORS.
|
February 23, 2015 |
M. MOHAN Vs. PRINCIPAL, KENDRIYA VIDYALAYA SANGATHAN, KENDRIYA VIDYALAYA
|
April 30, 2015 |
M. MUGUNDAN Vs. ANNA MGR MEMORIAL BEACH SMALL SHOP VENDORS ASSOCIATION AND ORS.
|
January 23, 2015 |
M. MUNUSAMY Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHENNAI AND ORS.
|
August 10, 2015 |
M. MURUGAN Vs. STATE
|
December 21, 2015 |
M. MURUGAN Vs. M. VENKATESH AND ORS.
|
July 2, 2015 |
M. MURUGAN AND ORS. Vs. STATE
|
June 5, 2015 |
M. MURUGAN AND ORS. Vs. M. RAJAMOHAMMED
|
September 8, 2015 |
M. MURUGESAN Vs. REGISTRAR OF CO
|
October 8, 2015 |
M. MURUGIAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
February 3, 2015 |
M. MUTHUKUMARAN AND ORS. Vs. ATLAS LOGISTICS PVT. LTD.
|
June 2, 2015 |
M. NAGARAJAN Vs. THE DISTRICT COLLECTOR, VIRUDHUNGAR AND ORS.
|
December 1, 2015 |
M. NARAYANA AND ORS. Vs. THE SUB COLLECTOR, HOSUR AND ORS.
|
February 17, 2015 |
M. NARENDRAN AND ORS. Vs. THE DIRECTOR OF MEDICAL EDUCATION AND ORS.
|
September 30, 2015 |
M. NATARAJAN Vs. THIRU. K.R. PALANICHAMY AND ORS.
|
June 5, 2015 |
M. NAVSHATH Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 29, 2015 |
M. NEDUNCHEZHIAN Vs. THE BAR COUNCIL OF TAMIL NADU & PUDUCHERRY
|
July 21, 2015 |
M. NITHYA Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD. AND ORS.
|
November 25, 2015 |
M. PACHIAPPAN AND ORS. Vs. GOURI AND ORS.
|
July 8, 2015 |
M. PADMAPRIYA AND ORS. Vs. THE CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
December 10, 2015 |
M. PADMINI AND ORS. Vs. RAJ TELEVISION NETWORK LIMITED
|
April 13, 2015 |
M. PALANIMUTHU Vs. THE SECRETARY TO GOVERNMENT MINISTRY OF DEFENCE AND ORS.
|
September 7, 2015 |
M. PANCHAVARNAM Vs. M. JEYANTHI
|
September 3, 2015 |
M. PANCHAVARNAM Vs. THE INDIAN OIL CORPORATION LTD. AND ORS.
|
June 3, 2015 |
M. PANDIA NADAR AND ORS. Vs. SIVAKAMASUNDARI AND ORS.
|
April 30, 2015 |
M. PANDIKKANI Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
March 9, 2015 |
M. PANEERSELVAM Vs. TELECOM REGULATORY AUTHORITY OF INDIA AND ORS.
|
March 5, 2015 |
M. PARAMESHWARI AND ORS. Vs. R. SAMPATH AND ORS.
|
July 15, 2015 |
M. PATTIES Vs. THE STATE
|
July 22, 2015 |
M. PAULRAJ Vs. N. PARAMASIVAN
|
March 31, 2015 |
M. PAVALAKODI Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
January 5, 2015 |
M. PERIYA SAMY Vs. THE ASSISTANT DIRECTOR OF TOWN PANCHAYATS, MADURAI AND ORS.
|
July 14, 2015 |
M. PERUMAL Vs. MASTHNAMMAL
|
January 8, 2015 |
M. PONNARASI Vs. THE GOVERNMENT OF TAMILNADU
|
June 2, 2015 |
M. PONNUPANDIAN Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 23, 2015 |
M. POORNACHANDRAN Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
January 9, 2015 |
M. POTTIAMMAL Vs. THE SECRETARY, HIGHER EDUCATION DEPARTMENT AND ORS.
|
March 2, 2015 |
M. PRABHA PUNNIAVATHI Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
|
July 22, 2015 |
M. PRAKASAM Vs. THE INSPECTOR OF POLICE
|
January 23, 2015 |
M. PUGALENDRAN Vs. THE COMMISSIONER, HR & CE DEPARTMENT
|
June 10, 2015 |
M. RAJA Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 15, 2015 |
M. RAJAN AND ORS. Vs. OIL AND NATURAL GAS AND ORS.
|
November 20, 2015 |
M. RAJESEKARAN Vs. UNION OF INDIA AND ORS.
|
July 9, 2015 |
M. RAJKUMAR Vs. THE GENERAL MANAGER, SOUTHERN RAILWAY
|
March 6, 2015 |
M. RAMALINGAM Vs. THE DISTRICT COLLECTOR CUM ADDITIONAL SECRETARY (REVENUE) AND ORS.
|
March 18, 2015 |
M. RAMAMOORTHY AND ORS. Vs. R. THIRUNAVUKKARASU
|
July 6, 2015 |
M. RAMASAMY AND ORS. Vs. STATE
|
October 28, 2015 |
M. RAVICHANDRAN Vs. STATE
|
March 9, 2015 |
M. REJI AND ORS. Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AND ORS.
|
August 28, 2015 |
M. RENGARAMANUJAM Vs. STATE
|
March 2, 2015 |
M. SAHUL HAMEED Vs. THE COMMISSIONER OF COMMERCIAL TAXES, CHENNAI AND ORS.
|
July 9, 2015 |
M. SAKTHIVEL AND ORS. Vs. SANKARESWARI
|
July 15, 2015 |
M. SAMINATHAN AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
|
June 18, 2015 |
M. SAMPATH KUMAR Vs. THE PRINCIPAL DISTRICT JUDGE
|
January 5, 2015 |
M. SANGEETHA Vs. THE ARBITRATOR CUM DISTRICT COLLECTOR VILLUPURAM AND ORS.
|
April 13, 2015 |
M. SANGILIYANDI Vs. THE COMMISSIONER OF MUNICIPAL ADMINISTRATION AND ORS.
|
March 10, 2015 |
M. SANKARAN Vs. THE SECRETARY, DEPARTMENT OF MUNICIPAL ADMINISTRATION WATER SUPPLY AND ORS.
|
April 7, 2015 |
M. SANTHAKUMAR Vs. AYYATH BASHA AND ORS.
|
January 27, 2015 |
M. SANTHANAKRISHNAN AND ORS. Vs. THE COMMISSIONER, COIMBATORE CORPORATION
|
June 9, 2015 |
M. SARASWATHI Vs. THE STATE AND ORS.
|
August 25, 2015 |
M. SARASWATHI Vs. THE PRINCIPAL SECRETARY HOME (TRANSPORT-2) DEPARTMENT AND ORS.
|
March 2, 2015 |
M. SARAVANAN AND ORS. Vs. THE DEPUTY COMMISSIONER OF POLICE AND ORS.
|
June 23, 2015 |
M. SASIKALA Vs. THE CHAIRMAN CUM MANAGING DIRECTOR, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. AND ORS.
|
September 18, 2015 |
M. SEKAR Vs. THE REGISTRAR GENERAL MADRAS HIGH COURT AND ORS.
|
February 17, 2015 |
M. SEKAR AND ORS. Vs. THE TAMIL NADU STATE COUNCIL OF THE COMMUNIST PARTY OF INDIA AND ORS.
|
August 21, 2015 |
M. SELVAM Vs. THE DISTRICT COLLECTOR, THENI DISTRICT AND ORS.
|
October 30, 2015 |
M. SELVARAJ AND ORS. Vs. STATE
|
November 6, 2015 |
M. SENTHIL VADIVEL Vs. THE MANAGING DIRECTOR
|
December 2, 2015 |
M. SENTHILVEL Vs. GAGAN DEEP SINGH BEDI AND ORS.
|
February 2, 2015 |
M. SHANMUGAM Vs. THE GENERAL MANAGER AND ORS.
|
February 3, 2015 |
M. SHANMUGASUNDARAM Vs. THE STATE AND ORS.
|
June 5, 2015 |
M. SHEELA Vs. THE ADDITIONAL CHIEF SECRETARY, COMMISSIONER OF REVENUE ADMINISTRATION AND ORS.
|
September 9, 2015 |
M. SHEIKA ABDULLA AND ORS. Vs. THE CHAIRMAN, BOARD OF EXAMINATIONS, DIRECTORATE OF TECHNICAL EDUCATION AND ORS.
|
February 16, 2015 |
M. SINGARAJA AND ORS. Vs. RAJESHWARI
|
December 14, 2015 |
M. SINGARAVELU Vs. THE DISTRICT REGISTRAR, KARUR REGISTRATION DEPARTMENT AND ORS.
|
August 12, 2015 |
M. SIRAJUDDIN SAYEED Vs. TAMIL NADU WAKF BOARD AND ORS.
|
February 18, 2015 |
M. SIRIL BERNARD Vs. THE REGISTRAR, UNIVERSITY OF MADRAS
|
March 3, 2015 |
M. SIVAGNANAM PILLAI Vs. THE SPECIAL SECRETARY TO GOVERNMENT AND ORS.
|
June 17, 2015 |
M. SIVAKUMAR Vs. STATE
|
October 29, 2015 |
M. SIVAMANI Vs. STATE
|
October 16, 2015 |
M. SIVARANI AND ORS. Vs. THE CHIEF ENGINEER (EMPLOYMENT), TAMIL NADU ELECTRICITY GENERATION AND GENERATION CORPORATION AND ORS.
|
March 24, 2015 |
M. SRINIVASA RAO Vs. THE UNION OF INDIA AND ORS.
|
March 5, 2015 |
M. SRINIVASAN Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD.
|
March 10, 2015 |
M. SUBRAMANI Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 23, 2015 |
M. SUBRAMANI Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 13, 2015 |
M. SULOCHANA Vs. THE PRINCIPAL DISTRICT AND SESSIONS JUDGE, TIRUVALLUR DISTRICT AND ORS.
|
September 9, 2015 |
M. SUMATHI Vs. THE INSPECTOR OF PANCHAYATS/THE DISTRICT COLLECTOR, SALEM DISTRICT AND ORS.
|
August 28, 2015 |
M. SUNDARARAJ AND ORS. Vs. RESERVE BANK OF INDIA AND ORS.
|
November 26, 2015 |
M. UDHAYA SOORIYAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
February 5, 2015 |
M. VARADHARAJAN Vs. V. BALASUBRAMANIAN
|
November 26, 2015 |
M. VEERABATHARAPPA Vs. THE SECRETARY TO THE GOVERNMENT, HOME DEPARTMENT AND ORS.
|
September 28, 2015 |
M. VELAMUDHA Vs. EMAAR MGF LAND LIMITED AND ORS.
|
September 25, 2015 |
M. VELMURUGAN Vs. THE CHAIRMAN, CHENNAI PORT TRUST AND ORS.
|
August 24, 2015 |
M. VENKATESAWARARAJ AND ORS. Vs. THE DISTRICT COLLECTOR, COIMBATORE DISTRICT AND ORS.
|
March 27, 2015 |
M. VIJAYA Vs. M.R. CHINNADURAI AND ORS.
|
March 20, 2015 |
M. VIJAYAKUMAR AND ORS. Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
|
July 10, 2015 |
M. VIJAYAKUMAR AND ORS. Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
|
December 16, 2015 |
M. VIJAYAKUMARI AND ORS. Vs. THE SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT AND ORS.
|
September 22, 2015 |
M. VIJAYALAKSHMI Vs. THE STATE OF TAMIL NADU AND ORS.
|
September 18, 2015 |
M. VIMALA Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
|
July 7, 2015 |
M.A. MUTHU Vs. MURUGABHARATHY
|
July 31, 2015 |
M.B. VENKATARATHINAM Vs. CITTY VIJAYALAKSHMI
|
July 23, 2015 |
M.D. OVERSEAS LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
|
March 3, 2015 |
M.DHANAKUMAR Vs. C. VIVEKANANDAN
|
August 7, 2015 |
M.F. GARMENTS Vs. SUN TRADING AND ORS.
|
February 27, 2015 |
M.G. SEKAR AND ORS. Vs. STATE
|
July 29, 2015 |
M.G.M. INDIA BENEFIT FUND Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
September 30, 2015 |
M.K. BALAN AND ORS. Vs. R. BALASUBRAMANIAN
|
June 2, 2015 |
M.K. MALA Vs. M.K.RAVI
|
March 19, 2015 |
M.KANAGASUNDARAM Vs. THE STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT, TRANSPORT DEPARTMENT, CHENNAI & ORS.
|
August 6, 2015 |
M.KARUPPASAMY Vs. THE DIRECTOR OF COLLEGIATE EDUCATION
|
December 3, 2015 |
M.MANI Vs. THE DISTRICT COLLECTOR
|
December 3, 2015 |
M.NAVEEN Vs. THE SUPERINTENDENT OF POLICE
|
December 8, 2015 |
M.P. BHAVANI Vs. STATE
|
December 21, 2015 |
M.P. MEENAKSHISUNDARAM Vs. THE DEPUTY SUPERINTENDENT OF POLICE, CRIME BRANCH
|
April 27, 2015 |
M.P. MUTHUSAMY Vs. THE EXECUTIVE ENGINEER AND ORS.
|
April 23, 2015 |
M.P. NATESAN AND ORS. Vs. PALANISAMY
|
August 10, 2015 |
M.PACHAIYAPPAN Vs. TAMIL NADU STATE TRANSPORT
|
December 7, 2015 |
M.R. KARUPPIAH AND ORS. Vs. R. RENGASAMY
|
February 26, 2015 |
M.R. PALANISAMY Vs. SPICEX CHEMICALS PRIVATE LIMITED AND ORS.
|
March 5, 2015 |
M.R. PRO TECH PVT. LTD. Vs. DIRECTOR, ISRO PROPULSION COMPLEX AND ORS.
|
June 3, 2015 |
M.R.F. EMPLOYEES UNION Vs. THE MANAGEMENT OF MRF LIMITED
|
June 9, 2015 |
M.R.F. LTD. Vs. WORKMEN OF M.R.F. PLANT AND ORS.
|
February 7, 2015 |
M.ROSILY Vs. THE DIRECTOR GENERAL OF POLICE
|
December 8, 2015 |
M.S. CHINNUSAMY Vs. S. JAYALAKSHMI AND ORS.
|
March 18, 2015 |
M.S. KUPPUSAMY AND ORS. Vs. STATE
|
March 25, 2015 |
M.S. RAMASAMY Vs. INCOME TAX OFFICER
|
July 15, 2015 |
M.S. SHEELA EVANJALIN AND ORS. Vs. MUNICIPAL COMMISSIONER AND ORS.
|
March 17, 2015 |
M.S.S. JANNATHUL FIRTHOUS Vs. DIRECTOR OF SCHOOL EDUCATION, DIRECTORATE OF SCHOOL EDUCATION AND ORS.
|
January 22, 2015 |
M.SADAYAPPAN Vs. THE DISTRICT COLLECTOR
|
December 3, 2015 |
M.SATHISHKUMAR Vs. THE SUPERINTENDENT OF POLICE,
|
December 9, 2015 |
M.SHANMUGAM Vs. S.LAKSHMI
|
April 29, 2015 |
M.V. KRISHNA RAO Vs. K. SHIVAKUMAR AND ORS.
|
September 7, 2015 |
M.V. KRISHNAMURTHY AND ORS. Vs. C.R. SATYANARAYANAN AND ORS.
|
December 21, 2015 |
M.V. PAULRAJ Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.
|
April 13, 2015 |
M.V. SETHUMADAVAN Vs. STATE
|
December 11, 2015 |
M.V.PREMA Vs. K.V.F.MAHARAJA
|
January 8, 2015 |
M.VEERAMALAI Vs. STATE REPRESENTED BY
|
December 3, 2015 |
M.VISHNUPRIYA Vs. REGIONAL PASSPORT OFFICER
|
May 14, 2015 |
M/S SWATHI STEELS, REPRESENTED BY ITS PROPRIETOR, M.P. SIVARAMAKRISHNAN AND OTHERS Vs. C. ASHOK AND ANOTHER
|
March 2, 2015 |
M/S. ENBEST PUMPS INDIA PRIVATE LIMITED Vs. DEPUTY DIRECTOR INDUSTRIAL SAFETY AND HEALTH FIRST DIVISION COIMBATORE
|
September 4, 2015 |
M/S. NATIONAL INSURANCE CO. LTD. Vs. MR. GANESAN
|
June 29, 2015 |
M/S.CHAKRAPANI VYAPAR PRIVATE LIMITED Vs. THE DEPUTY COMMERCIAL TAX OFFICER
|
December 1, 2015 |
M/S.HDFC GENERAL INSURANCE CO. LTD. Vs. S.SRINIVASAN
|
September 1, 2015 |
M/S.PRAKASH GOLD PALACE P LIMITED Vs. THE COMMISSIONER OF CUSTOMS (AIRPORT & AIR CARGO)
|
December 18, 2015 |
M/S.ROMANA DISTILLERY INDUSTRIES PVT. LTD REP. BY ITS MANAGER, SANAL K.S. NO.5/1 THIRUKKURUNGUDI POST TIRUNELVELI DISTRICT TAMIL NADU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI
|
June 11, 2015 |
MACRO HITECH ENGINEERING Vs. THE COMMERCIAL TAX OFFICER ENFORCEMENT ROWING SQUAD AND ORS.
|
September 8, 2015 |
MADAPPAN Vs. K.VENKATACHALAPATHY
|
August 26, 2015 |
MADATHI Vs. RAJAMMAL AND OTHERS
|
August 6, 2015 |
MADHA MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. THE UNION OF INDIA AND ORS.
|
September 18, 2015 |
MADHAVAN Vs. STATE
|
July 2, 2015 |
MADHAVAN AND ORS. Vs. STATE
|
December 17, 2015 |
MADHESWARAN Vs. SHANMUGA AND OTHERS
|
October 12, 2015 |
MADRAS ALUMINIUM COMPANY LTD. Vs. COMMR. OF CUS. (EXPORT), CHENNAI
|
September 2, 2015 |
MADRAS AUTO GLASS Vs. STATE OF TAMIL NADU
|
April 9, 2015 |
MADRAS FERTILIZERS LTD. Vs. STATE OF TAMIL NADU
|
January 7, 2015 |
MADRAS HARBOUR WORKERS UNION Vs. UNION OF INDIA; CHENNAI PORT TRUST
|
August 12, 2015 |
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs. THE SECRETARY BAR COUNCIL OF TAMIL NADU AND ORS.
|
June 19, 2015 |
MADRAS STEEL AGENCIES Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
|
October 13, 2015 |
MADRAS UNIVERSITY TEACHERS ASSOCIATION (MUTA) Vs. UNIVERSITY OF MADRAS AND ORS.
|
December 18, 2015 |
MADURA COATS PRIVATE LIMITED Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
March 31, 2015 |
MADURA COATS PRIVATE LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS.
|
April 27, 2015 |
MADURAI COATS PUBLIC SERVANTS CO-OPERATIVE HOUSING SOCIETY LIMITED AND ORS. Vs. MADURAI COATS LTD. AND ORS.
|
October 16, 2015 |
MADURAI YAGAPPANAGAR MUSLIM JAMAAT Vs. SUB-REGISTRAR, THEPPAKULAM AND ORS.
|
October 16, 2015 |
MAHALAKSHMI Vs. RAMAKRISHNAN NAIDU
|
November 19, 2015 |
MAHALAKSHMI AND ORS. Vs. STATE AND ORS.
|
March 19, 2015 |
MAHALAKSHMI TEXTILE MILLS LTD. Vs. M. PETER AND ORS.
|
March 26, 2015 |
MAHALINGAM Vs. STATE
|
October 7, 2015 |
MAHARAJAN AND ORS. Vs. THE STATE
|
April 30, 2015 |
MAHARAJAN AND ORS. Vs. STATE
|
July 8, 2015 |
MAHAVIR CHAND KOTHARI Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS.
|
September 18, 2015 |
MAHAVIR HOME APPLIANCES Vs. INTELLECTUAL PROPERTY APPELLATE BOARD AND ORS.
|
November 2, 2015 |
MAHENDRA HIRE PURCHASE FINANCE LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
January 19, 2015 |
MAHESH Vs. STATE
|
January 9, 2015 |
MAHESH KUMAR, V.K. Vs. THE APPELLATE ASSISTANT COMMISSIONER COMMERCIAL TAXES DEPARTMENT GOVERNMENT OF PUDUCHERRY
|
March 12, 2015 |
MAHESWARI Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE, EGMORE
|
August 3, 2015 |
MAHESWARI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
|
December 15, 2015 |
MAHESWARI Vs. THE CORPORATION OF CHENNAI AND ORS.
|
July 7, 2015 |
MAHESWARI AND ORS. Vs. M. GOPAL AND ORS.
|
March 18, 2015 |
MAHINDRA & MAHINDRA LIMITED Vs. THE JOINT COMMISSIONER (C.T.) AND ORS.
|
February 12, 2015 |
MAHINDRA SUSTEN PRIVATE LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER
|
September 3, 2015 |
MAILAMMAL Vs. KRISHNAVENI
|
April 13, 2015 |
MAJLIS E-TAHAFFUZ-E-URDU Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT, DEPARTMENT OF EDUCATION, STATE OF TAMIL NADU; DIRECTOR OF MATRICULATION SCHOOLS AND ORS
|
December 14, 2015 |
MALARKODI AND ORS. Vs. SAKTHIVEL AND ORS.
|
February 16, 2015 |
MALARVIZHI Vs. THE SECRETARY TO THE GOVERNMENT STATE OF TAMIL NADU AND ORS.
|
April 20, 2015 |
MALATHY Vs. THE COMMERCIAL TAX OFFICER, COMMERCIAL TAXES DEPARTMENT
|
June 24, 2015 |
MALLADI DRUGS & PHARMACEUTICALS LTD. Vs. THE ASSISTANT COMMISSIONER-CT, NANDAMBAKKAM ASSESSMENT CIRCLE AND ORS.
|
December 17, 2015 |
MALLADI DRUGS & PHARMACEUTICALS LTD. Vs. UNION OF INDIA
|
March 27, 2015 |
MALLAIYAN Vs. MAHALAKSHMI
|
September 7, 2015 |
MALLAIYAN Vs. A V GOPINATH
|
September 7, 2015 |
MALLIGA Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
July 20, 2015 |
MANAGEMENT OF CHEMECH ENGINEERS (P) LTD., CHENNAI AND ANOTHER Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, CHENNAI AND OTHERS
|
February 5, 2015 |
MANAGEMENT OF METTUR THERMAL POWER STATION, TAMIL NADU ELECTRICITY BOARD Vs. CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES AND ORS.
|
November 26, 2015 |
MANAGEMENT OF MRF LIMITED Vs. PRINCIPAL SECRETARY; ASSISTANT COMMISSIONER OF LABOUR-II
|
July 21, 2015 |
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM-III) LTD. Vs. PRESIDING OFFICER, II ADDITIONAL LABOUR COURT AND ORS.
|
January 12, 2015 |
MANAGEMENT OF TAMIL NADU, STATE TRANSPORT CORPORATION (MADURAI DIVISION V) LTD. Vs. K. SUNDAR AND ORS.
|
November 18, 2015 |
MANAGEMENT OF TATA CONSULTANCY SERVICES LIMITED REPRESENTED BY THE VICE PRESIDENT Vs. SELVINTH GNANESH JOSHUA AND ANOTHER
|
March 3, 2015 |
MANAGEMENT, DHANALAKSHMI MILLS LTD., REP. BY S. KR Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE & 60 O
|
October 5, 2015 |
MANAGEMENT, HOTEL TAMIL NADU, TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD. Vs. C. ATHIRSHTABOOPATHY AND ORS.
|
December 8, 2015 |
MANAGEMENT, THANJAVUR MUNICIPALITY Vs. A. NAGARAJAN AND ORS.
|
September 1, 2015 |
MANAGER CLAIMS, TATA AIG GENERAL INSURANCE CO LTD Vs. D KRISHNAMURTHY
|
August 5, 2015 |
MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. ASAITHAMBI AND ORS
|
March 27, 2015 |
MANAGING DIRECTOR Vs. THENMOZHI, W/O LATE SUNDARESAN; MINOR GOWTHAMAN, S/O LATE SUNDARESAN; MANGALAM, W/O GOPALAKRISHNAN
|
September 2, 2015 |
MANAGING DIRECTOR Vs. AMSAVALLI AND OTHERS
|
October 1, 2015 |
MANAGING DIRECTOR Vs. ESWARI; THAMARAISELVI; DHANAPRIYA
|
August 10, 2015 |
MANAGING DIRECTOR Vs. D AKILANDESWARI; D HASHNI (MINOR); D VIJAYALAKSHMI
|
September 9, 2015 |
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED Vs. NAGAMALLI
|
December 1, 2015 |
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. HARANI
|
June 17, 2015 |
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. M.DEVI
|
September 18, 2015 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. GUNAVATHY AND ORTHERS
|
October 6, 2015 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. CLARA JEYAMANI; SOPHIYA; MINOR KIRUPA SALINI; MARIA AROCKIAM
|
April 20, 2015 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. K. AMIRTHA VALLI
|
August 28, 2015 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. PUNITHAMANI AND OTHERS
|
October 8, 2015 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD , KANCHIPURAM Vs. S JAGADISH ALIAS C JAGADEESAN
|
January 23, 2015 |
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED Vs. V SATHIYAVANI; VENKATESAN; V KOMATHI; RITA; KARTHICK RAJA
|
August 6, 2015 |
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. J PREMA; VINOTH KANNAN J ; J KAVIARASAN; MINOR J KALAIVANI; THANGAMMA
|
August 20, 2015 |
MANAGING DIRECTOR, TWAD BOARD AND OTHERS Vs. V. SATHIA JACOB, TWAD BOARD EMPLOYEES UNION (CITU) AND ANOTHER
|
April 24, 2015 |
MANAPULLY CHITS (P) LTD ; V RAMESH KUMAR Vs. K KUMAR
|
July 6, 2015 |
MANDAIYAN AND ORS. Vs. THE STATE
|
June 11, 2015 |
MANI AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE
|
January 30, 2015 |
MANI AND ORS. Vs. THE INSPECTOR OF POLICE, PROHIBITION ENFORCEMENT WING AND ORS.
|
October 13, 2015 |
MANI AND OTHERS Vs. STATE
|
September 8, 2015 |
MANICKAM Vs. PARAMASIVAM
|
April 10, 2015 |
MANICKAM Vs. VADIVAMBAL
|
September 25, 2015 |
MANIKANDAN Vs. STATE OF TAMILNADU AND OTHERS
|
October 6, 2015 |
MANIKANDAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
December 14, 2015 |
MANIKANDAN TYRES Vs. THE ASSISTANT COMMISSIONER (CT), SANKARI
|
November 16, 2015 |
MANIKANDAN VATHAN CHETTIAR Vs. MADRAS HIGH COURT
|
August 14, 2015 |
MANIKANDAN VATHAN CHETTIAR AND ORS. Vs. BAR COUNCIL OF TAMIL NADU AND ORS.
|
November 3, 2015 |
MANIKANDASAMY Vs. THE TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY AND ORS.
|
December 14, 2015 |
MANIKKA THYAGARAJAN Vs. C.S. MEENATCHI AND ORS.
|
September 4, 2015 |
MANIKUNJAN Vs. STATE
|
December 16, 2015 |
MANIMARAN Vs. THE INSPECTOR OF POLICE, ARUPPUKOTTAI TOWN POLICE STATION
|
August 28, 2015 |
MANIMEGALAI Vs. SRIRAM AND ORS.
|
January 27, 2015 |
MANIMEGALAI Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
April 20, 2015 |
MANIMUTHU Vs. THE INSPECTOR OF POLICE
|
January 13, 2015 |
MANIVANNAN AND ORS. Vs. STATE
|
June 19, 2015 |
MANOHARAN Vs. STATE
|
April 24, 2015 |
MANOHARAN AND ORS. Vs. STATE
|
June 23, 2015 |
MANOHARAN AND ORS. Vs. PANNEERSELVAM AND ORS.
|
August 19, 2015 |
MANOJ GOEL AND ORS. Vs. STATE AND ORS.
|
February 6, 2015 |
MANOKARAN Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
January 5, 2015 |
MANONMANI Vs. K. PALANIVELU AND ORS.
|
March 19, 2015 |
MANONMANIAM SUNDARANAR UNIVERSITY FACULTY ASSOCIATION AND ORS. Vs. MANONMANIAM SUNDARANAR UNIVERSITY AND ORS.
|
February 2, 2015 |
MARAGADHAM Vs. PERIYARAJA AND ORS.
|
June 9, 2015 |
MARAKKA Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 24, 2015 |
MAREESWARI Vs. THE PRINCIPAL SECRETARY, HOME DEPARTMENT, STATE OF TAMIL NADU AND ORS.
|
October 27, 2015 |
MARIADASSOU PHILOMENE DOMINIQUE MARIE ANTHOINETTE AND ORS. Vs. THE MEMBER SECRETARY, TOWN COUNTRY PLANNING BOARD, TOWN AND COUNTRY PLANNING DEPARTMENT AND ORS.
|
March 3, 2015 |
MARIAMMAL Vs. STATE OF TAMIL NADU AND ORS.
|
March 24, 2015 |
MARIAMMAL AND ORS. Vs. NARAYANAN
|
March 31, 2015 |
MARIAPPAN Vs. SUBBAN AND ORS.
|
September 7, 2015 |
MARIAPPAN Vs. MUTHU
|
July 1, 2015 |
MARIAPPAN Vs. STATE
|
August 12, 2015 |
MARIAPPAN ALIAS MARI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HOME PROHIBITION AND EXCISE DEPARTMENT CHENNAI & ANOTHER
|
April 1, 2015 |
MARIMUTHU Vs. ANJALAI AMMAL
|
July 8, 2015 |
MARIMUTHU Vs. STATE
|
October 15, 2015 |
MARIMUTHU Vs. STATE
|
September 2, 2015 |
MARIMUTHU Vs. SUB-DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER
|
September 3, 2015 |
MARIMUTHU AND ORS. Vs. STATE
|
August 26, 2015 |
MARIMUTHU AND ORS. Vs. THE INSPECTOR OF POLICE, ARUPPUKOTTAI TALUK POLICE STATION, MALLANGINARU
|
September 11, 2015 |
MARINE PRODUCTS EXPORTERS ASSOCIATION Vs. THE UNION OF INDIA AND ORS.
|
September 16, 2015 |
MARITHOMANI Vs. CHINNATHAMBI
|
December 15, 2015 |
MARIUM BEBE Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT AND ORS.
|
April 20, 2015 |
MARIYAPPAN Vs. THE STATE OF TAMILNADU AND ORS.
|
August 19, 2015 |
MARS SHIPPING SERVICES Vs. THE COMMISSIONER OF CUSTOMS (SEAPORT-IMPORT)
|
April 30, 2015 |
MARTIN FELIX CELVIA Vs. M M NAGARAJAN
|
July 20, 2015 |
MARUDAMUTHU Vs. LAKSHMANAN
|
August 13, 2015 |
MARUDHAYEE AND ORS. Vs. KALIAMMAL AND ORS.
|
December 18, 2015 |
MARUTHUVA AAIVAGA NUTBUNAR MUNNETRA SANGAM (CMLT) AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 10, 2015 |
MARY Vs. DURAI AND ORS.
|
July 22, 2015 |
MARY Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
April 10, 2015 |
MASTERSTROKE FREIGHT FORWARDERS PVT. LIMITED Vs. THE COMMISSIONER OF CUSTOMS (IMPORTS) AND ORS.
|
October 27, 2015 |
MATHIVANAN Vs. STATE
|
September 3, 2015 |
MATHIYAZHAGAN Vs. STATE AND ORS
|
July 9, 2015 |
MATHURAMBAL Vs. THE DISTRICT COLLECTOR PERAMBALUR AND ORS.
|
January 28, 2015 |
MAYA VENKATESAN Vs. THE STATE
|
June 25, 2015 |
MAYAKKAL Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
March 26, 2015 |
MAYANDI Vs. STATE
|
September 30, 2015 |
MAYILVANAM Vs. SECRETARY TO GOVERNMENT AND OTHERS
|
December 7, 2015 |
MEDIAONE GLOBAL ENTERTAINMENT LTD Vs. AD BUREAU ADVERTISING PVT. LTD.
|
March 9, 2015 |
MEDOPHARM Vs. SPECIAL DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
April 13, 2015 |
MEDSOURCE OZONE BIOMEDICALS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
|
September 21, 2015 |
MEENA Vs. THE STATE OF TAMILNADU AND ORS.
|
January 8, 2015 |
MEENA D. BHATTACHARYA Vs. THE DIRECTOR, VIGILANCE & ANTI-CORRUPTION AND ORS.
|
August 31, 2015 |
MEENAKSHI Vs. THE INSPECTOR OF POLICE AND ORS.
|
February 26, 2015 |
MEENAKSHI SUNDARAM Vs. SEEMAICHAMY AND ORS.
|
July 7, 2015 |
MEENAKSHI SUNDARESWARAR AANMEGA SEVA SANGAM Vs. THE ASSISTANT COMMISSIONER, DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENT AND ORS.
|
July 31, 2015 |
MEENAMBIGAI Vs. STATE
|
October 29, 2015 |
MEERA AND ORS. Vs. KAMALA AMMAL
|
August 13, 2015 |
MEHALA Vs. PADMANABHAN AND ORS.
|
June 19, 2015 |
MEHARRUNNISSA Vs. ESTHER RANI AND ORS.
|
July 20, 2015 |
MEHTA FINE ARTS Vs. CESTAT
|
September 2, 2015 |
MEKUBA PETROLEUM INDIA PRIVATE LIMITED AND ORS. Vs. WYNNS MEKUBA INDIA PRIVATE LIMITED AND ORS.
|
September 29, 2015 |
MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. SANTHOSH DEVI JAIN AND ORS.
|
March 31, 2015 |
MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. B RUKMANI
|
April 23, 2015 |
MENTOR PRINTING AND LOGISTICS PVT LTD Vs. S2S CONSULTANTS
|
September 18, 2015 |
MERLIN Vs. STATE
|
September 3, 2015 |
METROPOLITAN TRANSPORT CORPORATION Vs. S SATHYAKALA; S ANANDHI; R KALAISELVI; V RAJAMANICKAM
|
September 11, 2015 |
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. E. ALLI AND ORS.
|
October 26, 2015 |
METROPOLITAN TRANSPORT CORPORATION LTD Vs. MURUGAN @ THIRUMURUGAN; MINOR PIRAVIN; MINOR SWETHA
|
June 5, 2015 |
METTUR TEXTILES MILLS QUARTERS RESIDENTS WELFARE SOCIETY Vs. THE OFFICIAL LIQUIDATOR AND ORS.
|
July 3, 2015 |
METTUR THERMAL POWER STATION Vs. THE CENTRAL BOARD OF EXCISE AND CUSTOMS AN ORS.
|
July 15, 2015 |
MGM INTERNATIONAL EXPORTS Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
|
June 22, 2015 |
MICRO ELECTRIC CONTROLS Vs. PRESIDING OFFICER; G FRANCIS RAJA
|
April 10, 2015 |
MICRO LABS LIMITED Vs. ERIS LIFE SCIENCES PVT. LTD.
|
September 15, 2015 |
MINOR A KISHORE Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 23, 2015 |
MINOR KABHILAN Vs. STATE OF TAMIL NADU
|
June 26, 2015 |
MOBIS INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 4, 2015 |
MOHAMED ANZER AND ORS. Vs. THE STATE AND ORS.
|
July 24, 2015 |
MOHAMED IMRAN MANSOORI AND ORS. Vs. INTELLIGENCE OFFICER, NCB SOUTH ZONE
|
October 14, 2015 |
MOHAMED RAFIQUE Vs. MUTHU BEGAM AND ORS.
|
February 18, 2015 |
MOHAMED RAHAMATHULLAH Vs. THE PRESIDENT (SPECIAL OFFICER), CUDDALORE AND ORS.
|
March 4, 2015 |
MOHAMED SHEEK ALAVUDEEN Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
February 24, 2015 |
MOHAMED SHIREEN Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE
|
March 17, 2015 |
MOHAMMAD FAROOK AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
May 28, 2015 |
MOHAMMAD HUSSAIN Vs. CHEMAX TANNERS PVT. LTD.
|
July 23, 2015 |
MOHAMMED ABDUL HAKKEEM AND ORS Vs. M RAMACHANDRAN
|
September 29, 2015 |
MOHAMMED IRFAN Vs. MAHAMMED SABIR
|
January 13, 2015 |
MOHAMMED IRFAN Vs. SAASWATH KRIT WEARS AND ORS.
|
January 13, 2015 |
MOHAMMED KASIM Vs. K. RAYAPPAN
|
January 13, 2015 |
MOHAMMED MUSTAFA Vs. STATE
|
July 22, 2015 |
MOHAN Vs. STATE BY INSPECTOR OF POLICE
|
December 8, 2015 |
MOHAN Vs. MEENAKSHISUNDARAM AND ORS.
|
February 2, 2015 |
MOHAN Vs. STATE
|
August 31, 2015 |
MOHAN BREWERIES & DISTILLERIES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
September 16, 2015 |
MOHANASAMY Vs. PALANISAMY GOUNDER AND ORS.
|
August 31, 2015 |
MOHD. ISMAIL HAROON Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL
|
February 3, 2015 |
MOHIT C. MURGAI AND ORS. Vs. THE STATE AND ORS.
|
April 23, 2015 |
MOKKIA THEVAR Vs. STATE
|
January 21, 2015 |
MOOKAMBIKAI SPINNERS Vs. THE COMMERCIAL TAX OFFICER
|
February 6, 2015 |
MOOKANDI Vs. THE STATE
|
July 22, 2015 |
MOORTHY Vs. STELLA AND ORS.
|
January 19, 2015 |
MOSE MINISTRIES AND ORS. Vs. THE DISTRICT COLLECTOR, COLLECTORATE OFFICE AND ORS.
|
December 7, 2015 |
MOTOR AND SERVICES (P) LTD. Vs. THE TRANSPORT COMMISSIONER
|
July 14, 2015 |
MOUNTAIN SPINNING MILLS LIMITED Vs. THE DIRECTOR (DISTRIBUTION) TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS.
|
December 22, 2015 |
MOUNTAIN SPINNING MILLS LTD Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD & ORS
|
January 7, 2015 |
MR.A.GANESAN Vs. STATE REP BY SECRETARY TO GOVERNMENT
|
December 2, 2015 |
MRF LIMITED Vs. UJJAWAL SAMPATH CHORDIA AND ORS.
|
February 27, 2015 |
MRF LIMITED Vs. DEPUTY COMMISSIONER OF POLICE
|
April 30, 2015 |
MRF LIMITED, REP. BY ITS GENERAL MANAGER, CHENNAI Vs. WORKMEN OF MRF PLANT, REP. BY ITS MRF EMPLOYEES UNION CHENNAI AND ANR.
|
July 2, 2015 |
MRF LTD. Vs. THE COMMERCIAL TAX OFFICER - (IAC-I)
|
June 25, 2015 |
MRP EMPLOYEES UNION; MANAGEMENT OF MRF LTD AND ORS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS
|
December 17, 2015 |
MRS.K.S.MALEESWARI Vs. THE REGISTRAR,STATE HUMAN RIGHTS COMMISSION
|
August 25, 2015 |
MUMTAJ Vs. STATE OF TAMIL NADU AND ORS.
|
January 27, 2015 |
MUNEES AND ORS. Vs. THE SECRETARY TO GOVERNMENT, PUBLIC (LAW AND ORDER-F) DEPARTMENT, STATE OF TAMIL NADU AND ORS.
|
December 18, 2015 |
MUNIAMMAL (DECEASED) AND ORS. Vs. CHINAMMA AND ORS.
|
June 11, 2015 |
MUNIAPPA Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 6, 2015 |
MUNIRATHINAM; POOVAMMAL Vs. T CHINNAPPAN
|
July 22, 2015 |
MUNISAMY Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE COIMBATORE DISTRICT, COIMBATORE ; SUPERINTENDENT OF PRISON
|
July 6, 2015 |
MUNIYAN Vs. KANNAIYAN
|
September 8, 2015 |
MUPIDATHY Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
|
December 15, 2015 |
MURUGAN Vs. THE STATE
|
February 17, 2015 |
MURUGAN Vs. STATE
|
August 14, 2015 |
MURUGAN Vs. THE STATE
|
February 3, 2015 |
MURUGAN Vs. UNION OF INDIA AND ORS.
|
August 26, 2015 |
MURUGAN Vs. STATE OF TAMIL NADU
|
September 15, 2015 |
MURUGAN Vs. REGIONAL PASSPORT OFFICER
|
August 12, 2015 |
MURUGAN Vs. SUBRAMANIA SWAMY
|
October 12, 2015 |
MURUGAN AND ORS. Vs. STATE
|
February 12, 2015 |
MURUGAN AND ORS. Vs. GOPU
|
June 8, 2015 |
MURUGAN; MEERA MYTHEEN Vs. STATE
|
March 11, 2015 |
MURUGANANDHAM Vs. STATE
|
April 1, 2015 |
MURUGANANTHAM Vs. STATE
|
August 27, 2015 |
MURUGANANTHAM Vs. STATE
|
August 24, 2015 |
MURUGASAMY GOUNDER Vs. STATE BY INSPECTOR OF POLICE
|
December 18, 2015 |
MURUGENDRAN AND OTHERS Vs. INSPECTOR OF POLICE
|
September 21, 2015 |
MURUGESAN Vs. J. KANNAYIRAM AND ORS.
|
June 19, 2015 |
MURUGESAN Vs. T.K. RAMASAMY
|
April 7, 2015 |
MURUGESAN Vs. STATE
|
June 29, 2015 |
MURUGESAN Vs. SANKAR AND ORS.
|
April 27, 2015 |
MURUGESAN AND ORS. Vs. STATE
|
August 10, 2015 |
MUTHALAGU Vs. STATE
|
September 7, 2015 |
MUTHALAMMAN TRADERS Vs. V RAJAGOPAL
|
October 7, 2015 |
MUTHIAH Vs. STATE
|
September 3, 2015 |
MUTHIAN SIVATHANU Vs. THE SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT AND ORS.
|
July 14, 2015 |
MUTHIAN SIVATHANU Vs. THE SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT AND ORS.
|
February 20, 2015 |
MUTHU FISHERIES GROUP PVT. LTD. Vs. CENTRAL BANK OF INDIA
|
July 9, 2015 |
MUTHU IRULAYI Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOME, PROHIBITION AND EXCISE IX DEPARTMENT AND ORS.
|
March 23, 2015 |
MUTHU MEENAKSHI Vs. SRINIVASAN AND ORS.
|
August 26, 2015 |
MUTHU PILLAI AND ORS. Vs. KASI PILLAI AND ORS.
|
July 6, 2015 |
MUTHU RAMAN Vs. STATE
|
July 14, 2015 |
MUTHUKRISHNAN AND ORS. Vs. STATE
|
September 30, 2015 |
MUTHUKRISHNAN AND OTHERS Vs. STATE
|
October 6, 2015 |
MUTHUKUMAR Vs. STATE
|
August 14, 2015 |
MUTHUKUMAR AND ORS. Vs. M. PALANISAMY AND ORS.
|
June 18, 2015 |
MUTHULAKASHMI Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
December 14, 2015 |
MUTHULAKSHMI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
April 29, 2015 |
MUTHULAKSHMI Vs. THE CHAIRMAN, TAMILNADU SLUM CLEARANCE BOARD AND ORS.
|
April 13, 2015 |
MUTHULAKSHMI Vs. STATE OF TAMIL NADU
|
March 10, 2015 |
MUTHULAKSHMI Vs. .THE STATE OF TAMIL NADU
|
December 4, 2015 |
MUTHUMANICKAM Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
November 27, 2015 |
MUTHUPANDI Vs. STATE
|
August 6, 2015 |
MUTHUPANDI Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
January 12, 2015 |
MUTHUPANDI @ KANI Vs. STATE
|
August 21, 2015 |
MUTHURAJA AND ORS. Vs. LAKSHMINARAYANA
|
July 14, 2015 |
MUTHURAJARAM AND OTHERS Vs. STATE
|
December 8, 2015 |
MUTHURAMALINGAM Vs. STATE OF TAMILNADU AND ORS.
|
January 29, 2015 |
MUTHURAMAN @ GANESAN; MUTHU Vs. STATE
|
September 14, 2015 |
MUTHUSAMY Vs. STATE
|
September 2, 2015 |
MUTHUSAMY AND ORS. Vs. A. MARUCHAMY AND ORS.
|
March 17, 2015 |
MUTHUSAMY AND ORS. Vs. SEMBAYEE AND ORS.
|
August 5, 2015 |
MUTHUVEL Vs. NALINI
|
September 8, 2015 |
MUZHUMATHI AND ORS. Vs. THE INSPECTOR OF POLICE, KEERAMANGALAM POLICE STATION
|
September 8, 2015 |
N ARUMUGAM Vs. M THANGARAJ AND OTHERS
|
October 12, 2015 |
N B UMA MAHESWARI Vs. V RANGANATHAN; MINOR R MADHUVANDHI; MINOR R MAHALAKSHMI
|
July 8, 2015 |
N BALARAMAN Vs. UNION OF INDIA AND OTHERS
|
September 11, 2015 |
N CHIDAMBARAM Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR; SPECIAL TAHSILDAR
|
September 7, 2015 |
N GANDHI Vs. N SRINIVASAN
|
November 17, 2015 |
N K SURANA Vs. RAMU AND OTHERS
|
December 17, 2015 |
N KOKILA Vs. ASSISTANT ZONAL ENGINEER (HIGHWAYS)
|
February 20, 2015 |
N MANI CHETIAR AND OTHERS Vs. SUPERINTENDENT OF POLICE AND OTHERS
|
October 13, 2015 |
N POWNRAJ Vs. INSPECTOR GENERAL OF REGISTRATION CUM; SPECIAL DEPUTY COLLECTOR (STAMPS); SUB-REGISTRAR
|
February 26, 2015 |
N RAJENDRAN Vs. STATE
|
August 21, 2015 |
N RANGASAMY Vs. STATE OF TAMIL NADU
|
March 3, 2015 |
N RAVI Vs. STATE
|
August 13, 2015 |
N RAVIKUMAR Vs. DURAISAMY; DHANALAKSHMI; RAJA
|
August 18, 2015 |
N SANTHY Vs. DIRECTOR OF COLLEGIATE EDUCATION; JOINT DIRECTOR OF COLLEGE EDUCATION; SECRETARY, NESAMONY MEMORIAL CHRISTIAN COLLAGE
|
November 16, 2015 |
N SARAVANAN AND ORS Vs. MANUJOTHI ASHRAM AND ORS
|
July 20, 2015 |
N SENTHIL KUMAR Vs. COMMISSIONER,
HINDU RELIGIOUS & CHARITABLE ENDOWMENT BOARD; JOINT COMMISSIONER
|
September 14, 2015 |
N SURESH Vs. STATE OF TAMIL NADU
|
March 25, 2015 |
N UMA CHANDRA Vs. STATE OF TAMIL NADU
|
August 19, 2015 |
N V THAYUMANAVAR Vs. STATE
|
March 30, 2015 |
N. ABRAHAM Vs. S. ESAKKI
|
March 9, 2015 |
N. ADAIKALAM Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND ORS.
|
November 6, 2015 |
N. AMALA Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
June 3, 2015 |
N. AMULU Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE [XVI] DEPARTMENT SECRETARIAT AND ORS.
|
April 8, 2015 |
N. ANANDAN Vs. THE PRINCIPAL, WHITE MEMORIAL HOMOEO MEDICAL COLLEGE AND ORS.
|
February 10, 2015 |
N. ANANDAN AND ORS. Vs. LEELABAI RAJENDRAN AND ORS.
|
October 30, 2015 |
N. ANTONY AND ORS. Vs. STATE
|
March 25, 2015 |
N. BAASKARAN Vs. STATE AND ORS.
|
February 17, 2015 |
N. BALASUBRAMANIAN Vs. THE DISTRICT COLLECTOR/PRESIDENT, THE DISTRICT WELFARE FUND COMMITTEE AND ORS.
|
October 30, 2015 |
N. BALASUBRAMANIAN AND ORS. Vs. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION
|
June 12, 2015 |
N. CHANDRAN Vs. INSPECTOR OF POLICE AND ANOTHER
|
June 6, 2015 |
N. CHINNAN Vs. THE STATE AND ORS.
|
March 3, 2015 |
N. DIVIYA Vs. THE CHAIRMAN, ETHICS COMMITTEE MEDICAL COUNCIL OF INDIA AND ORS.
|
June 11, 2015 |
N. DURAISAMY Vs. THE SUPERINTENDING ENGINEER, TWAD BOARD AND ORS.
|
February 20, 2015 |
N. ELANGOVAN Vs. MANIMARAN
|
January 21, 2015 |
N. FAKRUDHIN ALI AND ORS. Vs. STATE
|
June 12, 2015 |
N. GANGABAI Vs. D. JEYACHANDRAN
|
July 10, 2015 |
N. GURUVAIAH Vs. THE DEPUTY DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE INSTITUTE OF PUBLIC HEALTH
|
February 13, 2015 |
N. HIRIAN Vs. B. SIVAKUMAR
|
March 9, 2015 |
N. JEGATHEESAN Vs. DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE-2
|
November 18, 2015 |
N. KRISHNAMOORTHY Vs. SALAPURI AND ORS.
|
February 25, 2015 |
N. KUMARAVEL Vs. THE SECRETARY, STATE OF TAMIL NADU AND ORS.
|
March 3, 2015 |
N. KUPPUSAMY NAIDU Vs. SAROJA
|
February 5, 2015 |
N. MANIGANDAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 19, 2015 |
N. MOHAMMED ALI Vs. INCOME TAX OFFICER
|
October 27, 2015 |
N. MOHAN Vs. THE DISTRICT JUDGE
|
January 6, 2015 |
N. MOORTHY AND ORS. Vs. THE CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU AND ORS.
|
September 29, 2015 |
N. MURUGESWARI Vs. THE STATE OF TAMIL NADU AND ORS.
|
August 6, 2015 |
N. MURUVAMMAL Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 19, 2015 |
N. MUTHUSAMY Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 6, 2015 |
N. NAGENDRA PRASAD Vs. STATE AND ORS.
|
January 30, 2015 |
N. NALLA PALANISAMI AND ORS. Vs. STATE AND ORS.
|
June 18, 2015 |
N. NALLAMMAL Vs. THE SPECIAL DEPUTY COLLECTOR (STAMPS), SALEM
|
January 27, 2015 |
N. NATARAJAN Vs. THE EXECUTIVE OFFICER
|
March 30, 2015 |
N. NATARAJAN Vs. STATE BANK OF INDIA AND ORS.
|
September 11, 2015 |
N. NATTATHY Vs. THE GENERAL MANAGER, FOOD CORPORATION OF INDIA AND ORS.
|
October 1, 2015 |
N. PALANIAPPAN AND ORS. Vs. S.V. BALAKRISHNAN AND ORS.
|
June 18, 2015 |
N. PALANIVEL Vs. S. PALANIVEL
|
July 1, 2015 |
N. PAPPA Vs. THE INSPECTOR OF POLICE AND ORS.
|
July 8, 2015 |
N. PERIYANNAN Vs. THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
January 5, 2015 |
N. PRABHU Vs. AUTHORISED OFFICER AND CHIEF MANAGER INDIAN BANK AND ORS.
|
February 2, 2015 |
N. RAJASEKARAN NAIR Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
March 12, 2015 |
N. RAJU Vs. THE TAMIL NADU SLUM CLEARANCE BOARD
|
February 19, 2015 |
N. RAMADAS Vs. C.A. MOHAMED ABDUL HUQ
|
January 12, 2015 |
N. RAMANUJAM Vs. S. THILLAI
|
January 13, 2015 |
N. RAMASAMY Vs. BHARAT HEAVY ELECTRICALS LTD.
|
March 16, 2015 |
N. RAMESH Vs. STATE
|
January 8, 2015 |
N. RAMU Vs. THE STATE
|
October 26, 2015 |
N. RAVI Vs. PRADEEP SRINIVASAN
|
February 18, 2015 |
N. RAVI AND ORS. Vs. S.K. THIRUNAVUKKARASU AND ORS.
|
March 26, 2015 |
N. RAVICHANDRAN AND ORS. Vs. INSPECTOR OF PANCHAYAT, SIVAGANGAI DISTRICT AND ORS.
|
September 14, 2015 |
N. RAVINDRAN Vs. V. RAMACHANDRAN
|
April 16, 2015 |
N. RENGASAMY Vs. LATHA AND ORS.
|
February 9, 2015 |
N. SANJAY KUMAR JAIN Vs. S. KRISHNAMURTHY AND ORS.
|
July 1, 2015 |
N. SANKAR Vs. THE JOINT DIRECTOR, (TEACHERS RECRUITMENT BOARD) AND ORS.
|
February 25, 2015 |
N. SANTHI AND ORS. Vs. THE SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.
|
March 31, 2015 |
N. SANTOSH KUMAR AND ORS. Vs. THE TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.
|
March 31, 2015 |
N. SARAVANAKUMAR Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
September 21, 2015 |
N. SARAVANAKUMAR Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
September 30, 2015 |
N. SELVAM AND ORS. Vs. THE SECRETARY TO THE GOVERNMENT, THE GOVERNMENT OF TAMIL NADU AND ORS.
|
March 12, 2015 |
N. SIVAGURU AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
July 10, 2015 |
N. SRIDHAR Vs. STATE
|
March 4, 2015 |
N. SUNDARARAJAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
February 23, 2015 |
N. SURESH AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 25, 2015 |
N. THANGAVEL Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT AND ORS.
|
June 2, 2015 |
N. THIRUMAL ALAGU Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 22, 2015 |
N. VAIDYANATHAN Vs. STATE
|
February 24, 2015 |
N. VALLIAMMAL AND ORS. Vs. M. KANNIAH AND ORS.
|
December 9, 2015 |
N. VANJIMUTHU Vs. THE COMPETENT AUTHORITY & COMMISSIONER OF LAND ADMINISTRATION, DRO AND ORS.
|
December 15, 2015 |
N. VELLAICHAMY Vs. THE DISTRICT COLLECTOR AND ORS.
|
August 5, 2015 |
N.A. SENTHILNATHAN Vs. THE PRINCIPAL SECRETARY/COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
|
March 4, 2015 |
N.BALASUBRAMANIAN Vs. STATE
|
September 3, 2015 |
N.DURAISAMY Vs. SMT.SAROJINI
|
December 1, 2015 |
N.G. GOVINDAN Vs. THE STATE AND ORS.
|
March 18, 2015 |
N.J. ROZY AND ORS. Vs. LAWRENCE
|
August 31, 2015 |
N.K. MAHESH Vs. VASNA SOMAN AND ORS.
|
June 16, 2015 |
N.K. RAMANUJA THATCHARIAR AND ORS. Vs. S. VEERARAGHAVA THATCHARIAR
|
July 14, 2015 |
N.M. NARASIMHA RAO AND ORS. Vs. THE INSPECTOR OF POLICE, E4 POLICE STATION AND ORS.
|
November 5, 2015 |
N.R. HARIKUMAR Vs. WW APPARELS (INDIA) PRIVATE LIMITED AND ORS.
|
April 16, 2015 |
N.R.R. KHANNAN Vs. S. VANITHA
|
August 28, 2015 |
N.S. SAKINA BEGUM AND ORS. Vs. MOHAMMED IBRAHIM AND ORS.
|
June 23, 2015 |
N.S.N. & CO. AND ORS. Vs. MEHUL J. PATEL AND ORS.
|
August 31, 2015 |
N.SALLIMUTHHU Vs. ARULMIGU KADAIYESWARAN KOIL TRUSTEE RAGUNATHEN
|
June 4, 2015 |
N.SIVAKUMAR Vs. PUDUCHERRY HOUSING BOARD
|
December 21, 2015 |
NACHIAPPAN Vs. STATE
|
February 27, 2015 |
NAGALAKSHMI Vs. THE SECRETARY TO GOVERNMENT
|
January 19, 2015 |
NAGALINGAM Vs. M SIVALINGAM; RAJINI MAHALINGAM; N MANIKANDAN
|
November 18, 2015 |
NAGAMMAL Vs. THE STATE OF TAMIL NADU AND ORS.
|
September 7, 2015 |
NAGAPPA GOUNDER AND ORS. Vs. K. SELVARAJ
|
February 25, 2015 |
NAGARAJ Vs. STATE
|
September 2, 2015 |
NAGARAJAN Vs. THE DISTRICT MANAGER, TASMAC (RETAIL VENDING)
|
June 4, 2015 |
NAGARAJAN R Vs. GOVERNMENT OF INDIA MINISTRY OF DEFENCE
|
March 18, 2015 |
NAGARJUNA OIL CORPORATION LIMITED Vs. THE ASSISTANT COMMISSIONER (COMMERCIAL TAXES)
|
March 2, 2015 |
NAGOOR KANIAMMAL AND ORS. Vs. TENKASI VANGARU MUTHU MEERAN SAHIB THAILKA PALLIVASAL AND ORS.
|
April 30, 2015 |
NAINAR AND ORS. Vs. CHELLIAH AND ORS.
|
November 6, 2015 |
NAINAR AND ORS. Vs. P. KRISHNASAMY AND ORS.
|
June 15, 2015 |
NALINI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
|
August 11, 2015 |
NALLAGATLA SUKANYA Vs. NALLAGATLA NAGESH AND ORS.
|
August 7, 2015 |
NALLAMMA NAIDU Vs. PAUL PANDIAN AND ORS.
|
August 13, 2015 |
NALLUSAMY Vs. GANESAN AND ORS.
|
October 28, 2015 |
NAMBIKKAI MARY Vs. SUB-REGISTRAR-II, THANJAVUR DISTRICT AND ORS.
|
July 31, 2015 |
NANDA @ NANDAKUMAR; AMULU @ VADIVUKKARASI Vs. STATE
|
October 29, 2015 |
NANDAKUMAR Vs. STATE
|
August 4, 2015 |
NANDAKUMAR Vs. STATE AND ORS.
|
March 24, 2015 |
NANDHAKUMAR Vs. ARULMIGHU KACHALEESHWARAR DEVASTHANAM
|
January 19, 2015 |
NANDHI DHALL MILLS Vs. COMMISSIONER OF INCOME TAX
|
February 16, 2015 |
NANDHINI Vs. VINAYAGA TEXTILES AND ORS.
|
March 27, 2015 |
NANTU MAITY Vs. ALLAHABAD BANK, MUGAPPAIR BRANCH AND ORS.
|
June 29, 2015 |
NARASA REDDY KONDLAPUDI AND ORS. Vs. THE ANDHRA SOCIAL & CULTURAL ASSOCIATION
|
November 23, 2015 |
NARASIMHAN @ LAKSHIMI NARAYANAN; T KOTEESWARAN @ KOTTI Vs. STATE INSPECTOR OF POLICE
|
August 5, 2015 |
NARASIMHAN CHAKRAVARTHI SRINIVASAN Vs. ADDITIONAL DIRECTOR (INDUSTRIAL SAFETY AND HEALTH)
|
August 11, 2015 |
NARASIMMAN AND ORS. Vs. R. SANTHAKUMARI
|
June 2, 2015 |
NARAYAN JAIN Vs. ADDL DIR GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE
|
September 2, 2015 |
NARAYANAN Vs. V VENU
|
March 18, 2015 |
NARENDRA PRASAD AND ORS. Vs. INDIAN EXPRESS NEWSPAPERS (BOMBAY) PRIVATE LIMITED AND ORS.
|
July 28, 2015 |
NARIYAN Vs. STATE
|
October 15, 2015 |
NATARAJAN Vs. STATE
|
August 25, 2015 |
NATARAJAN Vs. STATE
|
October 7, 2015 |
NATARAJAN Vs. SATHIYAVANI
|
September 16, 2015 |
NATARAJAN Vs. THE DISTRICT COLLECTOR
|
December 7, 2015 |
NATARAJAN Vs. GOPAL
|
September 25, 2015 |
NATHIYA Vs. THE STATE REP. BY
|
December 8, 2015 |
NATIONAL HORTICULTURAL RESEARCH AND DEVELOPMENT FOUNDATION (NHRDF) Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
October 28, 2015 |
NATIONAL INSURANCE CO LTD Vs. LAKSHMIKANTHAN; V T SELVAM
|
August 5, 2015 |
NATIONAL INSURANCE CO LTD. Vs. P. USHA AND ORS.
|
March 23, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. SRINIVASAN AND ORS.
|
January 9, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. R. ESWARI AND ORS.
|
March 30, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. R. VIMALA AND ORS.
|
September 8, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. TMT. C. CHELLAMMAL AND ORS.
|
March 26, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. MANI AND ORS.
|
August 13, 2015 |
NATIONAL INSURANCE CO.LTD. Vs. LINGADURAI
|
December 8, 2015 |
NATIONAL INSURANCE CO.LTD. Vs. CHELLAMMAL
|
October 29, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MEERA SAHIB AND ORS.
|
March 24, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. TMT.TAMILARASI
|
March 30, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SEKAR AND OTHERS
|
November 19, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. P. SURESH AND ORS.
|
April 1, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. PALANIAMMAL AND ORS.
|
August 12, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. N. PONNAN AND ORS.
|
April 1, 2015 |
NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. L. PAULRAJ AND ORS.
|
December 22, 2015 |
NATIONAL LEPROSY MEDICAL EMPLOYEES UNION Vs. THE STATE OF TAMIL NADU AND ORS.
|
September 22, 2015 |
NATIONAL TEXTILE CORPORATION LTD. Vs. ETTAPPAN & SONS AND ORS.
|
October 29, 2015 |
NATIONAL TEXTILE CORPORATION LTD. AND ORS. Vs. COIMBATORE PERIYAR DISTRICTS DRAVIDA PANJALAI THOZHILALAR MUNNETRA SANGAM, COIMBATORE AND ORS.
|
February 23, 2015 |
NATYA SANKALPAA Vs. DIRECTOR, INCOME TAX (EXEMPTIONS)
|
June 17, 2015 |
NAVANEEDHA KANNAN Vs. RADHA AND ORS.
|
February 16, 2015 |
NAVANEETHA KRISHNAN AND ORS. Vs. STATE
|
April 6, 2015 |
NAVANEETHA KRISHNAN AND ORS. Vs. THE INSPECTOR OF POLICE, Q BRANCH POLICE STATION
|
July 24, 2015 |
NAVBHARAT MARBLES Vs. THE DEPUTY COMMERCIAL TAX OFFICER
|
October 9, 2015 |
NAVEEN SRIRAM Vs. SPECIAL DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
October 1, 2015 |
NAVINRAJ Vs. GNANASEKAR; ANNATHAI; SUTHA; VIJILA; PIRAMILA
|
August 11, 2015 |
NAWAB WALLAJAH SAHIB PALLIVASAL Vs. THE COMMISSIONER OF LAND ADMINISTRATION/BOARD OF REVENUE AND ORS.
|
October 30, 2015 |
NAZEER ABDUL Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
April 23, 2015 |
NAZEER JALALUDEEN AND ORS. Vs. STATE
|
November 24, 2015 |
NEDUMARAN AND ORS. Vs. THE DISTRICT COLLECTOR NAGAI QUIDE MILLETH DISTRICT AND ORS.
|
July 6, 2015 |
NEEL INDUSTRIES PVT. LTD. Vs. STATE OF TAMIL NADU
|
February 18, 2015 |
NEELAKANDAN Vs. STATE
|
September 21, 2015 |
NEELAKANDAN Vs. DURAIMUTHU AND ORS.
|
July 1, 2015 |
NEELAMEGAM Vs. GOPALAKRISHNAN
|
June 2, 2015 |
NEELAMMAL Vs. STATE OF TAMIL NADU AND ORS.
|
March 30, 2015 |
NEELAVENI Vs. GOVERNMENT OF TAMIL NADU; COMMISSIONER OF POLICE
|
August 17, 2015 |
NEEM ENGINEERING (P.) LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
March 6, 2015 |
NESAMONY Vs. SELVAMONY
|
April 1, 2015 |
NETHAJI Vs. A.S. GANESAN
|
June 4, 2015 |
NETHAJI AND ORS. Vs. STATE
|
January 20, 2015 |
NEW CONSOLIDATED CONSTRUCTION CO. LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
|
March 17, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. J SAKUNTHALA AND OTHERS
|
July 24, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. GRACELYN DAVIDSON
|
September 18, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. S NEMAVATHI; M RANJITHAM
|
August 3, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. P. PANDI AND ORS.
|
March 26, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. A. MANOHARAN AND ORS.
|
March 10, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. P. MAHARBAN BIVI AND ORS.
|
July 1, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. MANIAMMAL AND OTHERS
|
January 7, 2015 |
NEW INDIA ASSURANCE CO.LTD Vs. GOVINDAMMAL
|
September 8, 2015 |
NEW INDIA ASSURANCE CO.LTD. Vs. R.VIJAYA
|
June 19, 2015 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. U. KARMEGAM AND ORS.
|
August 12, 2015 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SAMPATH
|
September 2, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. R. SAROJINI BAI AND ORS.
|
August 24, 2015 |
NIDI HOLDING Vs. SIR JOHN DEMONTE TRUST
|
April 23, 2015 |
NIJAMUDEEN Vs. THE INSPECTOR OF POLICE AND ORS.
|
July 9, 2015 |
NIJANTHAN Vs. STATE REPRESENTED BY
|
December 1, 2015 |
NIKEE ENTERPRISES Vs. ASSISTANT COMMISSIONER
|
August 12, 2015 |
NILGIRI BOUGHT LEAF TEA MANUFACTURERS
ASSOCIATION Vs. UNION OF INDIA; TEA BOARD OF INDIA; EXECUTIVE DIRECTOR; DEPUTY DIRECTOR OF TEA
DEVELOPMENT, TEA BOARD OF INDIA; ASSISTANT DIRECTOR OF TEA
DEVELOPMENT, TEA BOARD OF INDIA; R AMBALAVANAN, EXECUTIVE DIRECTOR,
TEA BOARD OF INDIA; NILGIRI NELIKOLU MICRO
|
February 27, 2015 |
NIPPON ENTERPRISES (SOUTH) Vs. JOINT COMMISSIONER (CT); COMMERCIAL TAX OFFICER
|
April 30, 2015 |
NIRMAL Vs. THE STATE OF TAMIL NADU
|
September 25, 2015 |
NIRMALA FILAMENTS (INDIA) PVT LIMITED Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION
|
April 30, 2015 |
NIRMALA VIJAYARAGHAVAN Vs. SANKARAN
|
August 12, 2015 |
NISAR AHAMED Vs. S. LEELA
|
October 30, 2015 |
NITHILA Vs. THE DIRECTOR OF ELEMENTARY EDUCATION COLLEGE AND ORS.
|
January 22, 2015 |
NITISH TOOLS PVT. LIMITED AND ORS. Vs. CUSTOMS, CENTRAL EXCISE & SERVICE TAX AND ORS.
|
August 7, 2015 |
NIYAMATHULLA @ SHAIK KHAFFAR Vs. KARUNANIDHI; NATIONAL INSURANCE COMPANY LTD
|
August 14, 2015 |
NLC LABOUR STAFF UNION (CITU) AND ORS. Vs. NLC LIMITED AND ORS.
|
November 16, 2015 |
NLC WORKERS PROGRESSIVE UNION Vs. CHAIRMAN AND MANAGING DIRECTOR; GENERAL MANAGER
|
July 15, 2015 |
NOBIL AROCKIRAJ AND ORS. Vs. STATE
|
February 24, 2015 |
NOKIA INDIA SALES PRIVATE LTD. Vs. ASSISTANT COMMISSIONER (CT) SRIPERUMBUDUR ASSESSMENT CIRCLE AND ORS.
|
July 15, 2015 |
NON-SUCH ESTATES PVT LTD , NILGIRIS DISTRICT Vs. DISTRICT COLLECTOR, NILGIRIS DISTRICT, NILGIRIS & OTHERS
|
February 27, 2015 |
NOOR MOHAMED AND ORS. Vs. OLYMPIC PRINTS AND ORS.
|
September 16, 2015 |
NOORJAHAN Vs. SECRETARY TO GOVERNMENT
|
July 8, 2015 |
NOVARTIS A.G. Vs. UNION OF INDIA AND ORS.
|
July 28, 2015 |
NOVEL DIGITAL ELECTRONICS Vs. THE COMMISSIONER CUSTOMS (IMPORTS) AND ORS.
|
March 13, 2015 |
NOVILLA YADAVENDRAN Vs. THE SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT AND ORS.
|
March 6, 2015 |
NOWSHAD ALI Vs. PANNEER SELVAM
|
September 2, 2015 |
NSK INDIA SALES COMPANY PRIVATE LTD. Vs. PROACTIVE UNIVERSAL TRADING COMPANY PRIVATE LTD.
|
August 12, 2015 |
NUCLEAR POWER CORPORATION Vs. TAMIL NADU ATOMIC POWER EMPLOYEES UNION AND ORS.
|
January 7, 2015 |
NUMERO UNO TYRES & SERVICES Vs. R PREMA
|
November 19, 2015 |
O. CHANDRASEKARAN AND ORS. Vs. STATE
|
February 17, 2015 |
O.K. GOPALAN Vs. THE SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.
|
July 20, 2015 |
O.S.SURIYAVELU MUDALIAR Vs. J.PALANIVELU MUDALIAR
|
September 23, 2015 |
OIKATTAN Vs. STATE AND ORS.
|
October 28, 2015 |
OIL AND NATURAL GAS COMMISSION, U.P. AND ORS. Vs. ARUL ANAND
|
February 25, 2015 |
OLAM AGRO INDIA PVT. LTD. AND ORS. Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD
|
July 14, 2015 |
OLI MOHAMMED Vs. STATE
|
March 3, 2015 |
OM PRIYADHARSHINI Vs. STATE
|
July 10, 2015 |
OM SPUN PIPES & CONCRETE WORKS Vs. THE UNION OF INDIA AND ORS.
|
December 11, 2015 |
OMNI AGATE SYSTEM PVT. LTD. Vs. SOUTHERN RAILWAY
|
April 10, 2015 |
ORDETTA HANNA MENDOZA Vs. GOVT. OF TAMIL NADU AND ORS.
|
April 30, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. JAYAPAL AND ORS.
|
August 25, 2015 |
ORIENTAL INSURANCE CO.LTD. Vs. SAMS
|
October 27, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. S MALARVIZHI AND OTHERS
|
September 2, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. NALLUCHAMY AND ORS.
|
March 9, 2015 |
ORIENTAL INSURANCE COMPANY LTD Vs. P RAJKUMAR
|
July 27, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SANGEETHA AND ORS.
|
August 24, 2015 |
OSA SHIPPING PVT. LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
|
September 18, 2015 |
P A JASWANT BABU Vs. PULIYADI A BALUSAMY IYER TRUST; P B BISWAJIT BABU; MINOR KARNA ALAGARSAMY; V M JAIDEEP SEENIVASAN AND OTHERS
|
July 21, 2015 |
P ARUN KUMAR Vs. GOVERNMENT OF TAMIL NADU; CHIEF ENGINEER; SUPERINTENDING ENGINEER; DIVISIONAL ENGINEER; CHIEF ACCOUNTS OFFICER
|
August 3, 2015 |
P ASOKAN Vs. R RAJALAKSHMI
|
March 18, 2015 |
P BABU Vs. CHIEF REVENUE CONTROLLING OFFICER
|
September 2, 2015 |
P CHOCKALINGAM Vs. STATE
|
August 13, 2015 |
P DANAPAL Vs. STATE
|
March 23, 2015 |
P DHANASEKARAN Vs. REV D RATHINARAJ; SELVARAJ; D N NALLATHAMBI; GNANAPUSHPAM
|
August 19, 2015 |
P GANESAN Vs. STATE
|
September 15, 2015 |
P GANTHA Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT; COMMISSIONER OF POLICE
|
March 23, 2015 |
P K PRAKASHAN Vs. P K SOMAN
|
January 13, 2015 |
P K SURESH Vs. DISTRICT COLLECTOR/INSPECTOR OF VILLAGE PANCHAYATS
|
March 3, 2015 |
P KANDHASAMY Vs. SECRETARY, UNION OF INDIA; DIRECTOR OF POSTAL SERVICES; CHIEF POST MASTER GENERAL; SENIOR SUPERINTENDENT OF POST OFFICES; MANAGER, MAIL MOTOR SERVICE; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 5, 2015 |
P KRISHNAMOORTHY Vs. S SARGUNAVATHY
|
April 21, 2015 |
P KUMAR Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
December 11, 2015 |
P L PADIKASU Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
|
March 6, 2015 |
P M PALANISAMY Vs. KRISHNAN ALIAS KITTAMOOPPAN
|
April 13, 2015 |
P MADHEV Vs. S SANKAR
|
September 1, 2015 |
P MUTHUPANDI Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; INSPECTOR OF POLICE
|
November 24, 2015 |
P MUTHUSWAMY Vs. GOVERNMENT OF TAMIL NADU; TAMIL NADU HOUSING BOARD
|
March 31, 2015 |
P ORR AND SONS (P) LTD Vs. LAND ACQUISITION OFFICER; ASSOCIATED PUBLISHERS (MADRAS) LTD
|
April 1, 2015 |
P PANDI SELVAM Vs. CHIEF ENGINEER
|
January 29, 2015 |
P PUGALENTHI PRESIDENT, THAMIZHDESA MAKKAL KATCHI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
August 28, 2015 |
P R RAVICHANDRAN; R SWETHA; R SWATHY; R GOWTHAM Vs. K ASWANI KUMAR
|
August 4, 2015 |
P R THIRUPATHY Vs. COMMISSIONER; JOINT COMMISSIONER; ASSISTANT COMMISSIONER; FIT PERSON; S P SHANMUGAM
|
March 19, 2015 |
P RAJESH Vs. V SHANTHI; M A PANCHATCHARAM
|
September 22, 2015 |
P RAJKUMAR; SHANTO Vs. YOGA @ YOGALAKSHMI
|
March 6, 2015 |
P RAMAR AND OTHERS Vs. INSPECTOR OF POLICE
|
October 6, 2015 |
P SAKTHIVEL Vs. ADDITIONAL DIRECTOR OF AGRICULTURE AND OTHERS
|
October 28, 2015 |
P SATHYA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
September 21, 2015 |
P SELVAM Vs. REGIONAL TRANSPORT OFFICER
|
September 21, 2015 |
P SENGODAN Vs. NAGAPPAN
|
April 1, 2015 |
P SRINIVASAN Vs. AVAYAMBIGAI; RAJAN; VASUKI; SUDHAKAR; JENBAGAVALLI
|
July 14, 2015 |
P SUBRAMANIAN AND ORS Vs. R GANESAN AND ORS
|
September 29, 2015 |
P VADIVEL Vs. K ARUNA; K KIRUBAKARAN
|
August 11, 2015 |
P VANAMAMALAI Vs. P MARIYAPPAN; DISTRICT REVENUE OFFICER; SPECIAL DEPUTY COLLECTOR; TENANCY RECORD TAHSILDAR; EXECUTIVE OFFICER; ASHOK KUMAR
|
March 19, 2015 |
P VEERAMUTHU Vs. E SIVARAJ; E SELVAKUMAR; E THIRUNAM; E THIRUSANGU
|
July 14, 2015 |
P VELU Vs. STATE; DISTRICT COLLECTOR, KANCHIPURAM DISTRICT; REVENUE DIVISIONAL OFFICER CHENGALPET TALUK; TAHSILDAR, THIRUKAZHUKUNDRAM TALUK; ASSISTANT ENGINEER PUBLIC WORKS DEPARTMENT
|
June 24, 2015 |
P VIJAYAN Vs. V ANITHA; ADJUDICATING AUTHORITY UNDER PREVENTION OF MONEY; JOINT DIRECTOR DIRECTORATE OF ENFORCEMENT; ICICI BANK LIMITED
|
July 9, 2015 |
P VIJAYCHAND Vs. STATE OF TAMIL NADU
|
September 2, 2015 |
P YASMIN BEGUM Vs. CHAIRMAN
BAR COUNCIL OF INDIA; SECRETARY
BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY
|
September 7, 2015 |
P. AJMEER ABDUL RAHMAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 15, 2015 |
P. ANANDA BASKARAN Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
|
March 5, 2015 |
P. ARULAPPAN Vs. M. AYILSAMY AND ORS.
|
February 2, 2015 |
P. ARUMUGAM Vs. THE STATE OF TAMIL NADU AND ORS.
|
September 30, 2015 |
P. AYYAPPAN Vs. INSPECTOR OF POLICE
|
October 7, 2015 |
P. AYYASWAMI Vs. THE CHIEF SECRETARY, GOVT. OF TAMIL NADU AND ORS.
|
March 6, 2015 |
P. BALASUBRAMANIAM Vs. THE INSPECTOR GENERAL OF REGISTRATION
|
January 13, 2015 |
P. BASKARRAN AND ORS. Vs. STATE
|
August 10, 2015 |
P. BHASKARAN AND ORS. Vs. S.K.M. SIVAKUMARAN AND ORS.
|
May 28, 2015 |
P. BUSHNAM Vs. STATE OF TAMIL NADU AND ORS.
|
June 4, 2015 |
P. CHANDRAMOHAN Vs. THE MADURAI KAMARAJ UNIVERSITY AND ORS.
|
November 27, 2015 |
P. CHANDRAN Vs. N. MURUGANANTHI
|
April 8, 2015 |
P. CHANDRIKA Vs. THE COMMISSIONER, COMMISSIONER OF URBAN LAND CEILING AND URBAN LAND TAX AND ORS.
|
February 18, 2015 |
P. CHELLADURAI AND ORS. Vs. ROMAN CATHOLIC MISSION AND ORS.
|
March 27, 2015 |
P. CHINNAIYAN Vs. THE SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
|
February 12, 2015 |
P. DHANAPAL Vs. THE DISTRICT COLLECTOR, DINDIGUL AND ORS.
|
August 11, 2015 |
P. DHANASEKARAN Vs. THE INSPECTOR OF POLICE, TRAFFIC INVESTIGATING WING AND ORS.
|
October 28, 2015 |
P. DHARAMCHAND Vs. THE INSPECTOR OF POLICE AND ORS.
|
July 9, 2015 |
P. DINESH KARTHICK Vs. THE INSPECTOR OF POLICE, USILAMPATTI TOWN POLICE STATION
|
May 21, 2015 |
P. ELANCHEZHIYAN Vs. THE DISTRICT COLLECTOR, ARIYALUR DISTRICT AND ORS.
|
August 12, 2015 |
P. ELANGOVAN Vs. PONDEVAKI AND ORS.
|
October 16, 2015 |
P. ERANNAN Vs. THE DISTRICT MAGISTRATE & DISTRICT COLLECTOR AND ORS.
|
May 28, 2015 |
P. GANAPATHI AND ORS. Vs. S. BALASARASWATHI AND ORS.
|
April 8, 2015 |
P. GOPAKRISHNAN Vs. GOVERNMENT OF TAMILNADU AND ORS.
|
January 29, 2015 |
P. GOVINDAN Vs. STATE
|
January 29, 2015 |
P. GOVINDASAMY Vs. MANICKAM AND ORS.
|
December 1, 2015 |
P. GURUSAMY Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
September 4, 2015 |
P. JAYALAKSHMI Vs. THE STATE OF TAMIL NADU AND ORS.
|
December 17, 2015 |
P. JAYARAJ Vs. THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
|
February 27, 2015 |
P. JOSEPH RAJ Vs. THE DISTRICT COLLECTOR AND ORS.
|
June 16, 2015 |
P. KAMATCHI PILLAI Vs. THE STATE AND ORS.
|
July 8, 2015 |
P. KANNADASAN Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM AND ORS.
|
October 28, 2015 |
P. KANNAMMA Vs. THE STATE AND ORS.
|
July 14, 2015 |
P. KANNIYAMMAL AND ORS. Vs. G. KRISHNAKUMAR AND ORS.
|
January 29, 2015 |
P. KARAPURANAHASWAMY Vs. C. SHANMUGA SUNDARAM AND ORS.
|
March 25, 2015 |
P. KARUPPAN Vs. THE STATE
|
April 29, 2015 |
P. KASILINGAM Vs. STATE
|
October 14, 2015 |
P. KIRUBHA Vs. THE DISTRICT COLLECTOR AND ORS.
|
January 22, 2015 |
P. KRISHNAMOORTHY Vs. THE SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND TOWN AND COUNTRY PLANNING AND ORS.
|
April 23, 2015 |
P. KUMARAN Vs. V. RAMASWAMI
|
January 13, 2015 |
P. LILLY MERCY SANTHA KUMARI Vs. THE SECRETARY, MINISTRY OF PETROLEUM AND NATURAL GASES, NEW DELHI
|
October 30, 2015 |
P. MADHAN MOHAN Vs. D.A. HAJA MOHIDEEN
|
February 24, 2015 |
P. MALLIGA Vs. P. KALAIVANI AND ORS.
|
June 26, 2015 |
P. MANOHARAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 30, 2015 |
P. MARUDHACHALAM AND ORS. Vs. K. SRIDHAR AND ORS.
|
June 16, 2015 |
P. MATHIYAS Vs. THE SECRETARY TO GOVERNMENT, DEPARTMENT OF SCHOOL EDUCATION
|
February 12, 2015 |
P. MOHAN Vs. STATE AND ORS.
|
October 5, 2015 |
P. MURUGAN Vs. STATE
|
March 26, 2015 |
P. MURUGESAN Vs. THE SECRETARY TO THE STATE, DEPARTMENT OF REVENUE AND ORS.
|
July 9, 2015 |
P. MUTHUKARUPPAN Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 26, 2015 |
P. NAGARAJAN Vs. MURUGESAN AND ORS.
|
September 29, 2015 |
P. NANDAKUMAR AND ORS. Vs. LALITHA
|
March 23, 2015 |
P. PALANI AND ORS. Vs. G. SUBRAMANIAM
|
June 18, 2015 |
P. PALANI AND ORS. Vs. THE SENIOR MANAGER, CENTRAL BANK OF INDIA AND ORS.
|
January 28, 2015 |
P. PALANISAMY Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE AND ORS.
|
February 10, 2015 |
P. PANDIYARAJAN Vs. PARKUNAN
|
February 9, 2015 |
P. PARAMASIVAN AND ORS. Vs. THE MANAGEMENT OF MADURAI CORPORATION AND ORS.
|
September 3, 2015 |
P. PARTHASARATHY AND ORS. Vs. KEE PEE YES (TRUST) AND ORS.
|
November 30, 2015 |
P. PAULRAJ NAIDU Vs. GOPAL NAIDU
|
January 9, 2015 |
P. PONNARASAN Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
|
April 20, 2015 |
P. PRABIN AND ORS. Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
December 16, 2015 |
P. PRADEEP CHANDRA Vs. THE ASSISTANT ENGINEER, (OPERATION & MAINTENANCE), TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
September 18, 2015 |
P. PUGALENTHI Vs. STATE OF TAMIL NADU AND ORS.
|
March 3, 2015 |
P. RADHA KRISHNAN Vs. THE STATE AND ORS.
|
September 9, 2015 |
P. RAJESH Vs. V. SHANTHI AND ORS.
|
September 22, 2015 |
P. RAM MOHAN AND ORS. Vs. STATE OF TAMIL NADU
|
September 8, 2015 |
P. RAMAMOORTHY Vs. M. SADASIVAM AND ORS.
|
February 24, 2015 |
P. RAMARAJ Vs. THE REGISTRAR GENERAL AND ORS.
|
March 27, 2015 |
P. RAVICHANDRAN AND ORS. Vs. THE PRESIDENT, C. KOTHANGUDI PANCHAYAT AND ORS.
|
March 9, 2015 |
P. RAVINDRANATH Vs. K. CHANDRAGANDHI AND ORS.
|
July 27, 2015 |
P. RENUGOPAL Vs. STATE
|
January 21, 2015 |
P. SADAYAMMAL Vs. V. PALANISAMY AND ORS.
|
June 17, 2015 |
P. SAKTHIVEL AND ORS. Vs. THE PROJECT DIRECTOR, PROJECT IMPLEMENTATION UNIT, NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI) AND ORS.
|
December 16, 2015 |
P. SANTHI Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
|
March 2, 2015 |
P. SANTOSH KUMAR Vs. THE INSPECTOR OF POLICE, KULASEKARAPATNAM POLICE STATION AND ORS.
|
August 10, 2015 |
P. SATHEESH KUMAR Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
November 16, 2015 |
P. SELVAM Vs. THE REGIONAL TRANSPORT OFFICER
|
September 21, 2015 |
P. SELVARAJ Vs. P.M. PALANISAMY
|
June 17, 2015 |
P. SENTHIL KUMAR Vs. STATE
|
June 24, 2015 |
P. SENTHIL KUMAR Vs. STATE AND ORS.
|
June 9, 2015 |
P. SENTHILKUMAR Vs. STATE
|
July 13, 2015 |
P. SHANMUGAM Vs. THE SENIOR DIVISIONAL MANAGER AND ORS.
|
April 16, 2015 |
P. SHANMUGAM AND ORS. Vs. P. KATHIRVEL
|
August 24, 2015 |
P. SHYAMALA Vs. RAVI
|
March 17, 2015 |
P. SIVASUBRAMANI Vs. THE SECRETARY TO GOVERNMENT, TAMIL NADU PUBLIC SERVICE COMMISSION
|
March 24, 2015 |
P. SOUNDARARAJAN Vs. THE PRINCIPAL SECRETARY/ CHAIRMAN & MANAGING DIRECTOR, SIPCOT LTD. AND ORS.
|
March 9, 2015 |
P. SOUNDARRAJAN Vs. U. UMA MAHESWARI
|
June 24, 2015 |
P. STANELY MAINZEN PRINCE Vs. THE REGISTRAR AND ORS.
|
July 9, 2015 |
P. SUBBU Vs. THE SECRETARY TO THE GOVERNMENT OF TAMIL NADU, HOME DEPARTMENT AND ORS.
|
July 21, 2015 |
P. SUBRAMANIAM Vs. R. UTHIRAKUMAR
|
June 22, 2015 |
P. SUBRAMANIAN Vs. THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENT AND ORS.
|
February 12, 2015 |
P. SUGUMAR Vs. THE DISTRICT COLLECTOR, THENI DISTRICT AND ORS.
|
June 9, 2015 |
P. SUKANYA Vs. UNION OF INDIA AND ORS.
|
July 9, 2015 |
P. SUMATHI Vs. K. KRISHNA GOUNDER AND ORS.
|
December 15, 2015 |
P. SUNDAR AND ORS. Vs. THE SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT AND ORS.
|
March 5, 2015 |
P. SUNDARAJAN Vs. STATE OF TAMIL NADU AND ORS.
|
November 16, 2015 |
P. SUNDARAMURTHY Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU, TOURISM, CULTURAL & RELIGIOUS DEPARTMENT AND ORS.
|
March 31, 2015 |
P. SUNDARARAJAN AND ORS. Vs. THE DEPUTY REGISTRAR NATIONAL GREEN TRIBUNAL AND ORS.
|
July 7, 2015 |
P. SURESH Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
April 21, 2015 |
P. TAMILSELVI AND ORS. Vs. THE TRANSPORT COMMISSIONER
|
July 7, 2015 |
P. THANGADURAI AND ORS. Vs. S. JANARTHANAN AND ORS.
|
June 11, 2015 |
P. VAIRAMUTHU Vs. INSPECTOR OF POLICE, OOMACHIKULAM POLICE STATION
|
August 14, 2015 |
P. VALMEEKI Vs. THE CHIEF MANAGER/DISCIPLINARY AUTHORITY AND ORS.
|
March 26, 2015 |
P. VANAMAMALAI AND ORS. Vs. THE DISTRICT REVENUE OFFICER AND ORS.
|
March 19, 2015 |
P. VEERAMUTHU Vs. THE SECRETARY AND ORS.
|
February 10, 2015 |
P. VELLINGIRI GOUNDER AND ORS. Vs. KANNAMMAL AND ORS.
|
March 17, 2015 |
P. VELMURUGAN Vs. THE DIRECTOR OF LOCAL FUND AUDIT AND ORS.
|
March 6, 2015 |
P. VIJAYALAKSHMI Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
March 9, 2015 |
P. YASMIN BEGUM Vs. THE CHAIRMAN, BAR COUNCIL OF INDIA AND ORS.
|
April 6, 2015 |
P.A.CHINNAKALAI Vs. P.ARUMUGAM
|
December 1, 2015 |
P.D.JAWAHAR Vs. THE INSPECTOR OF POLICE
|
December 7, 2015 |
P.DHANAJAYAN Vs. STATE EXPRESS TRANSPORT CORPORATION (TAMILNADU) LTD.
|
November 24, 2015 |
P.G. RAJAGOPAL AND ORS. Vs. THE REGISTRAR GENERAL, HIGH COURT OF MADRAS AND ORS.
|
April 1, 2015 |
P.K. ATHEEQUE AHAMED Vs. STATE AND ORS.
|
March 31, 2015 |
P.K. SHEFI Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
June 12, 2015 |
P.K. SIVANMALAI Vs. T. SAKUNTHALA
|
January 5, 2015 |
P.K. SOMAN Vs. JEEJA SURESH
|
January 13, 2015 |
P.K. SRIKUMAR Vs. HARSHITHA GOPINATHAN
|
August 4, 2015 |
P.K.M. SELVAM AND ORS. Vs. STATE AND ORS.
|
August 20, 2015 |
P.KANNAN Vs. THE STATE OF TAMIL NADU
|
December 7, 2015 |
P.L. PADIKASU Vs. THE DISTRICT COLLECTOR
|
March 16, 2015 |
P.N. RETHINAKUMAR Vs. J. MANIKANDAN
|
February 26, 2015 |
P.PARIMALAM Vs. THE MANAGING DIRECTOR
|
December 9, 2015 |
P.PREM KUMAR Vs. GENERAL MANAGER I/C (RS), INDIAN OIL CORPORATION LIMITED AND ANR.
|
June 26, 2015 |
P.R. KAVITHA Vs. STATE AND ORS.
|
April 15, 2015 |
P.R. MANJUNATHA CHETTY Vs. VARALAKSHMI AND ORS.
|
June 26, 2015 |
P.RENGARAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
December 1, 2015 |
P.S. GUNASEKARAN Vs. THE STATE OF TAMILNADU AND ORS.
|
February 9, 2015 |
P.S. JAYACHANDRAN AND ORS. Vs. THE MEMBER SECRETARY, TAMIL NADU POLLUTION CONTROL BOARD AND ORS.
|
June 30, 2015 |
P.S. JEGANNATHAN Vs. STATE OF TAMILNADU AND ORS.
|
July 28, 2015 |
P.S. RAJAN AND ORS. Vs. THE STATE AND ORS.
|
February 27, 2015 |
P.S. RAJESWARI AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 6, 2015 |
P.S. SUNDARAVADIVELU Vs. GOVERNMENT OF TAMIL NADU
|
January 9, 2015 |
P.S.A. RAFICK AHAMED Vs. P. KARUPPUSAMY
|
December 3, 2015 |
P.S.N. JEYA GANESH Vs. LAWRENCE JOSEPH AND ORS.
|
January 12, 2015 |
P.SANKARANARAYANAN Vs. THE MANAGEMENT OFTAMIL NADU STATE
|
December 4, 2015 |
P.SEETHARAMAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED
|
November 24, 2015 |
P.SIVAMURUGAN Vs. THE SUPERINTENDENT OF POLICE
|
December 7, 2015 |
P.SUNDARAM Vs. T.BALASUBRAMANIAN
|
September 11, 2015 |
P.T. MANOHARAN Vs. THE REGIONAL PASSPORT OFFICER
|
June 25, 2015 |
P.T. SATHEESKUMAR Vs. THE SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS.
|
June 11, 2015 |
P.V. KATHIRAVAN Vs. THE INSPECTOR GENERAL OF REGISTRATION, SANTHOME AND ORS.
|
November 4, 2015 |
P.V. MAMMU HAJI Vs. C.H. JAYAPRAKASH AND ORS.
|
March 26, 2015 |
P.V. SARGURU Vs. STATE
|
March 10, 2015 |
P.V. SELVAM @ SELVARAJ Vs. S. SUKUMARAN
|
February 12, 2015 |
P.V. SUBRAMANIAN AND ORS. Vs. SECRETARY TO GOVERNMENT, STATE OF TAMILNADU, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT AND ORS.
|
March 17, 2015 |
P.V. SURENDRAN Vs. THE STATE OF TAMIL NADU
|
April 9, 2015 |
PACHAMUTHU Vs. K. THANGAMUTHU
|
January 12, 2015 |
PACHIAPPAN AND ORS. Vs. DEIVANAI AND ORS.
|
March 25, 2015 |
PADMA Vs. STATE
|
September 14, 2015 |
PADMAVATHI Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
January 23, 2015 |
PADMAVATHI Vs. R SHYAM SAI SUNDAR
|
April 17, 2015 |
PAGE INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS (APPEALS-II) AND ORS.
|
April 29, 2015 |
PALANI Vs. BOSE
|
August 19, 2015 |
PALANI Vs. DHAMODHARAN; PANNEEL SELVAM; MADHU; GANDHI; ANBU
|
August 3, 2015 |
PALANI Vs. THE INSPECTOR OF POLICE, ANDIPATTI POLICE STATION
|
September 2, 2015 |
PALANI @ KRISHNASAMY Vs. D VELAYUTHAM @ THANGARASU; V JAYAKUMAR; V JANARTHANAN; V MOHAN
|
March 19, 2015 |
PALANIAMMAL Vs. ALAMELU AND ORS.
|
June 4, 2015 |
PALANIAMMAL Vs. KARUPPUSAMY SOUNDER AND OTHERS
|
January 13, 2015 |
PALANIAPPAN Vs. NALLAMMAL AND ORS.
|
July 8, 2015 |
PALANIAPPAN Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU, DEPARTMENT OF COOPERATION, FOOD AND CONSUMER PROTECTION AND ORS.
|
December 14, 2015 |
PALANIAPPAP GOUNDER AND ORS. Vs. SINGARAVELAN AND ORS.
|
November 6, 2015 |
PALANICHAMY NADAR Vs. STATE
|
July 8, 2015 |
PALANISAMY Vs. THE SECRETARY, STATE OF TAMIL NADU AND ORS.
|
July 20, 2015 |
PALANISAMY Vs. MARIAMMAL
|
January 28, 2015 |
PALANIYAMMAL Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 16, 2015 |
PALLAVAN EDUCATIONAL TRUST RUNNING THE KANCHI PALLAVAN ENGINEERING COLLEGE Vs. THE COMMISSIONER OF TOWN AND COUNTRY AND ORS.
|
June 1, 2015 |
PALURU LAKSHMANA Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
|
February 17, 2015 |
PANCHALAI Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 18, 2015 |
PANCHATCHARAM Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 18, 2015 |
PANCHAYAT PRESIDENT Vs. DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYAT AND OTHERS
|
September 30, 2015 |
PANCHU VALLIAPPAN Vs. V.R. SUBRAMANIAN
|
October 27, 2015 |
PANDI Vs. THE STATE OF TAMIL NADU
|
July 28, 2015 |
PANDI Vs. G. SASIKALA AND ORS.
|
September 1, 2015 |
PANDIAMMAL Vs. STATE AND ORS.
|
March 2, 2015 |
PANDIAN Vs. THE STATE
|
August 25, 2015 |
PANDIYAN Vs. STATE
|
September 29, 2015 |
PANDURANGANADHASWAMI DEVASTANAM Vs. SHEVAPET SOWRASHTRA VIDHYALAYA SABAI AND ORS.
|
July 3, 2015 |
PANRUTI INDUSTRIAL TRAINING CENTRE AND ORS. Vs. THE COMMISSIONER OF EMPLOYMENT AND TRAINING AND ORS.
|
February 4, 2015 |
PAPPAMMAL Vs. MUTHURAMAN AND ORS.
|
June 26, 2015 |
PARAMAN AND ORS. Vs. KUMARAYEE AMMAL
|
July 31, 2015 |
PARAMASIVAM Vs. VISHNU PARTHIPAN AND ORS.
|
June 10, 2015 |
PARAMASIVAM Vs. STATE OF TAMIL NADU
|
March 6, 2015 |
PARAMASIVAM AND ORS. Vs. STATE
|
December 10, 2015 |
PARAMESHWARI Vs. THE STATE OF TAMIL NADU AND ORS.
|
April 22, 2015 |
PARAMESWARI Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE, CHENNAI POLICE
|
August 10, 2015 |
PARAMOUNT GROUP PRIVATE LIMITED Vs. LAND MARVELS HOMES (LM) AND ORS.
|
February 27, 2015 |
PARASMAL JAIN AND ORS. Vs. M. RAJESH
|
July 31, 2015 |
PARENTS ASSOCIATION OF SAINIK SCHOOL, AMARAVATHINAGAR (PASSAM) Vs. THE PRINCIPAL, SAINIK SCHOOL, AMARAVATHINAGAR AND ORS.
|
September 3, 2015 |
PARIDHAN EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 18, 2015 |
PARKINS TEXTILES LABOUR UNION Vs. RECOVERY OFFICER, DEBTS RECOVERY TRIBUNAL AND ORS.
|
January 20, 2015 |
PART AND DEAL & CO Vs. STERLING HOLIDAY RESORTS (INDIA) LTD
|
September 25, 2015 |
PARTHASARATHY Vs. RUKMANI AND ORS.
|
December 22, 2015 |
PARVATHI DEVI N. HEMAGIRI AND ORS. Vs. B. PALANI AND ORS.
|
March 25, 2015 |
PARVEEN BANU Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE
|
August 17, 2015 |
PASARAI BALU AND ORS. Vs. KARUPPAN AND ORS.
|
March 12, 2015 |
PASTON J. DAVID PONARJ Vs. SHEELA EBINEZAR AND ORS.
|
February 17, 2015 |
PATCO INVESTMENT AND CONSULTANCY SERVICES P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 2, 2015 |
PATEL CONSTRUCTION CO Vs. CHIEF ENGINEER, CHENNAI ZONE, CHENNAI AND OTHERS
|
January 9, 2015 |
PATEL WOOD WORKS Vs. THE ASSISTANT COMMISSIONER (CT)
|
March 31, 2015 |
PATTABIRAM YARN CO. Vs. SANEEETHA EXPORTS AND ORS.
|
March 10, 2015 |
PATTABIRAMAN Vs. THE STATE AND ORS.
|
February 6, 2015 |
PATTU Vs. MADURAIVEERAN AND ORS.
|
February 23, 2015 |
PAUL NADAR BENNET SINGH Vs. THE CHAIRMAN, V.O. CHIDAMBARNAR PORT TRUST AND ORS.
|
July 31, 2015 |
PAUL SANKAR Vs. UNION OF INDIA AND ORS.
|
February 10, 2015 |
PAZHANISAMY Vs. THE STATE
|
January 28, 2015 |
PECHIAMMAL Vs. STATE OF TAMIL NADU
|
March 30, 2015 |
PECHIAMMAL Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPT. AND ORS.
|
June 1, 2015 |
PERIASAMY Vs. JAYARAJ
|
March 11, 2015 |
PERIASAMY Vs. MANOHARAN AND ORS.
|
June 16, 2015 |
PERIYANAIYAKI Vs. THE STATE AND ORS.
|
August 25, 2015 |
PERIYASAMY Vs. GOVERNMENT OF TAMILNADU AND ORS.
|
September 1, 2015 |
PERIYASAMY Vs. INSPECTOR OF POLICE, ATTUR POLICE STATION
|
June 5, 2015 |
PERIYASAMY Vs. STATE
|
November 24, 2015 |
PERIYASAMY Vs. STATE
|
August 11, 2015 |
PERIYASAMY Vs. KASI AMMAL AND ORS.
|
June 8, 2015 |
PERIYASAMY Vs. GOVERNMENT OF TAMILNADU AND ORS.
|
January 9, 2015 |
PERIYASAMY AND ORS. Vs. STATE
|
July 10, 2015 |
PERIYATHAMBI AND ORS. Vs. STATE
|
October 14, 2015 |
PERUMAL Vs. STATE
|
March 16, 2015 |
PERUMAL Vs. SENGODAN
|
August 5, 2015 |
PERUMAL AND ORS. Vs. MURUGESAN
|
April 28, 2015 |
PERUMAL AND ORS. Vs. THE STATE
|
August 31, 2015 |
PERUNDURAI ENVIRONMENT PROTECTION TRUST Vs. THE DISTRICT COLLECTOR AND ORS.
|
April 9, 2015 |
PETER SUKUMAR PRAKASH Vs. ANNA SHOBNA PRAMILA
|
October 27, 2015 |
PHILIPS INDIA LTD. Vs. THE DEPUTY COMMISSIONER (CT)-II AND ORS.
|
October 16, 2015 |
PHYSIQUE Vs. PHYSIQUE INDIA LIMITED
|
August 24, 2015 |
PICHAIAPPAN Vs. R.PADMANABHAN
|
April 13, 2015 |
PICHAIKKARAN Vs. THE STATE
|
June 12, 2015 |
PICHAIMANI Vs. SUPERINTENDING ENGINEER (DISTRIBUTION), TAMIL NADU ELECTRICITY BOARD AND ORS
|
October 8, 2015 |
PICHAMMAL Vs. STATE
|
September 3, 2015 |
PIONEER BUILDING SYNDICATE PVT. LTD. AND ORS. Vs. SURESH BAFNA
|
April 29, 2015 |
PL. VAIRAVAN AND ORS. Vs. AL. SELVAKUMAR
|
March 10, 2015 |
PLANTERS ASSOCIATION OF TAMIL NADU Vs. SECRETARY TO GOVERNMENT
|
January 7, 2015 |
PNC INFRATECH LTD. Vs. UNION OF INDIA
|
August 4, 2015 |
POINTEC PENS PVT. LTD. Vs. THE ADDITIONAL SUPERINTENDENT OF POLICE AND ORS.
|
March 31, 2015 |
POLARIS CONSULTING SERVICES LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX AND ORS.
|
July 15, 2015 |
PONDICHERRY AGRO SERVICE AND INDUSTRIES CORPORATION LIMITED Vs. UNION TERRITORY OF INDIA
|
February 6, 2015 |
PONDICHERRY AGRO SERVICE AND INDUSTRIES CORPORATION LIMITED Vs. UNION OF TERRITORY OF INDIA, GOVERNMENT OF PUDUCHERRY AND ORS.
|
July 14, 2015 |
PONDICHERRY HINDUSTAN LEVEL THOZHILALAR SANGAM Vs. SECRETARY; COMMISSIONER OF LABOUR, LABOUR DEPARTMENT; PONDS EXPORTS LIMITED FOOTWEAR FACTORY
|
December 7, 2015 |
PONDICHERRY HINDUSTAN LEVEL THOZHILALAR SANGAM Vs. THE SECRETARY TO THE GOVERNMENT, LABOUR DEPARTMENT, GOVERNMENT OF PUDUCHERRY AND ORS.
|
July 12, 2015 |
PONMUTHUVEL; PITCHAI @ GANDHI; MURUGAN; MUNIASAMY @ KURIPATTI MUNIASAMY Vs. INTELLIGENT OFFICER, NARCOTIC CONTROL BUREAU
|
March 12, 2015 |
PONNAIYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY TRUST Vs. THE DIRECTOR OF TOWN AND COUNTRY PLANNING AND ORS.
|
October 28, 2015 |
PONNUSAMY Vs. SELVAKUMAR AND ORS.
|
June 12, 2015 |
PONSEKAR Vs. STATE
|
February 17, 2015 |
POOMALAI Vs. THE STATE
|
November 16, 2015 |
POONGUDI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
April 28, 2015 |
POORANI Vs. SANKAR
|
March 24, 2015 |
POOVALI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 7, 2015 |
POOVAMMAL Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION AND ORS.
|
September 25, 2015 |
POOVARASU Vs. STATE OF TAMIL NADU AND ORS.
|
February 6, 2015 |
POPULAR FRONT OF INDIA Vs. THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
|
August 12, 2015 |
POPULAR FRONT OF INDIA Vs. DIRECTOR GENERAL OF POLICE AND ORS.
|
February 17, 2015 |
POTHIYAPPAN Vs. K. SELVAM
|
March 18, 2015 |
PR. PALANIAPPAN AND ORS. Vs. CT.C. NACHIAPPA CHETTIAR AND ORS.
|
September 9, 2015 |
PRABAVATHY Vs. STATE; COMMISSIONER OF POLICE
|
August 17, 2015 |
PRABHU AND ORS. Vs. STATE
|
February 23, 2015 |
PRACHI SILKS Vs. COMMISSIONER OF CUSTOMS, CHENNAI-I
|
October 27, 2015 |
PRAGADEESWARI Vs. STATE
|
January 6, 2015 |
PRAKASAM Vs. SINGARAVEL AND ORS.
|
February 9, 2015 |
PRANAY CHOUDHRY Vs. JAYALAKSHMI AND ORS.
|
March 23, 2015 |
PRASAD PRODUCTIONS P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, MEDIA CIRCLE-I
|
February 25, 2015 |
PRASANNA Vs. STATE
|
June 9, 2015 |
PRASANNA KUMAR Vs. STATE AND ORS.
|
January 19, 2015 |
PRASANTHI CASHEW COMPANY PVT. LTD. Vs. A. ABDUL SALAM AND ORS.
|
January 28, 2015 |
PRASHANTH TEXTILES PRIVATE LIMITED Vs. STATE
|
August 6, 2015 |
PRAVEEN BEGUM Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
August 17, 2015 |
PREMA Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT AND ORS.
|
October 26, 2015 |
PREMIER ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 6, 2015 |
PREMIER GARMENT PROCESSING Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
February 27, 2015 |
PREMKUMAR K KHATRI Vs. INCOME TAX OFFICER
|
February 18, 2015 |
PRESIDENT, DRL (C)NO 80,
SATHYAMANGALAM PRIMARY AGRICULTURAL AND
RURAL DEVELOPMENT BANK, Vs. T RAVIRAJ; T GUNASEKARAN; ANNAPOORANI
|
September 28, 2015 |
PRIME HITECH ENGINEERING LTD. Vs. THE COMMERCIAL TAX OFFICER (CT) AND ORS.
|
August 12, 2015 |
PRIME TECHNOLOGIES AND ORS. Vs. HAMSA WATCH GLASS PVT. LTD.
|
November 25, 2015 |
PRINCE IMMANUVEL ALEXANDER Vs. THE EXECUTIVE OFFICER AND ORS.
|
December 17, 2015 |
PRINCIPAL DISTRICT JUDGE, SALEM Vs. STATE AND ORS.
|
July 1, 2015 |
PRINCIPAL SECRETARY Vs. G PARAMASIVAM
|
October 28, 2015 |
PRINCIPAL SIR THEAGARAYA COLLEGE Vs. VEERAPPAN
|
July 27, 2015 |
PRIYA Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
July 1, 2015 |
PRIYA Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
|
July 22, 2015 |
PRIYA SAROJINI Vs. THE DIRECTOR GENERAL OFEMPLOYMENT AND TRAINING MINISTRY OF LABOUR AND ORS.
|
February 20, 2015 |
PROPRIETOR, ALAGAR BLUE METAL (CRUSHER) Vs. V. PALANIVEL
|
March 23, 2015 |
PSN INSTITUTE OF TECHNOLOGY AND SCIENCE Vs. SHIFAN SAFAR AND ORS.
|
December 9, 2015 |
PUNITHAVALLI Vs. THE CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD AND ORS.
|
February 3, 2015 |
PUNJAB NATIONAL BANK Vs. THE CHAIRPERSON, DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
|
February 5, 2015 |
PUNJAB NATIONAL BANK Vs. P. VASANTHA AND ORS.
|
October 30, 2015 |
PUSHPAKANTHAMANI AMMAL Vs. SURYANARAYANAN AND ORS.
|
February 2, 2015 |
PUSHPAVALLI AGENCIES Vs. THE COMMERCIAL TAX OFFICER, TIRUKOILUR VILLUPURAM DISTRICT AND ORS.
|
July 7, 2015 |
PUTHIYA JANANAAYAGA THOZHILALAR Vs. GOVERNMENT OF TAMIL NADU & OTHERS
|
February 23, 2015 |
PUTHIYAL; DURAICHI; MARIAPPAN @ MAHARAJAN Vs. KARUPAYEE; SUBBIAH @ SEEMATHURAI; LAKSHMAN; NAGOOR KANI
|
October 9, 2015 |
PVP VENTURES LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 5(2)
|
June 11, 2015 |
QUINTESSENTIAL DESIGNS INDIA PVT. LTD. AND ORS. Vs. PUMA SPORTS INDIA (PVT.) LTD. AND ORS.
|
June 23, 2015 |
R ALAGARSAMY Vs. A NARAYANASAMY
|
April 15, 2015 |
R ALAMELU Vs. GNANANDHA NIKETHAN TRUST
|
August 21, 2015 |
R ANANDAPADMANABAN Vs. CHIEF METROPOLITAN MAGISTRATE; INDIABULLS HOUSING FINANCE LTD
|
June 12, 2015 |
R BALAJI Vs. STATE OF TAMIL NADU AND OTHERS
|
January 22, 2015 |
R CHANDRASEKARAN AND OTHERS Vs. COMMISSIONER, ERODE MUNICIPAL CORPORATION AND OTHERS
|
September 16, 2015 |
R CHINNASAMY Vs. UNION OF INDIA; DIVISIONAL RAILWAY MANAGER
|
September 18, 2015 |
R D SETHURAMAN Vs. STATE
|
April 22, 2015 |
R DHANSUNDARI Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER
|
September 22, 2015 |
R JANAKIRAMAN Vs. GOVERNMENT OF TAMIL NADU; DISTRICT COLLECTOR; DEAN-IN-CHARGE; DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES
|
August 3, 2015 |
R JAYA @ JEYALAKSHMI Vs. STATE
|
October 15, 2015 |
R JEYALAKSHMI Vs. G RAJENDRAN
|
November 18, 2015 |
R KAMALA Vs. STATE OF TAMIL NADU AND ORS
|
September 28, 2015 |
R KUMAR Vs. SUPERINTENDING ENGINEER
|
September 18, 2015 |
R M MOHAN Vs. SARASWATHI
|
October 16, 2015 |
R MALA Vs. GOVERNMENT OF TAMIL NADU
|
February 20, 2015 |
R MALLIGESWARI Vs. V MUNUSWAMY
|
April 24, 2015 |
R MASILAMANI Vs. MANIVASAGAM
|
August 4, 2015 |
R MOHAMED IBRAHIM Vs. C CHANDRA
|
March 19, 2015 |
R MOHAN Vs. DEBT RECOVERY TRIBUNAL
|
April 8, 2015 |
R MOTTAIYAN AND OTHERS Vs. STATE
|
October 8, 2015 |
R NATARAJAN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR AND OTHERS
|
October 13, 2015 |
R PERIYASAMY Vs. NAWAB KHAIRUNNISSA
|
October 26, 2015 |
R PONNUSAMY (DIED) AND ORS Vs. S VELUSAMY
|
June 9, 2015 |
R RABIYA Vs. STATE; COMMISSIONER OF POLICE
|
August 3, 2015 |
R RAGHAVAN Vs. R VENKITAPATHY AND OTHERS
|
October 15, 2015 |
R RAGHUNANDAN Vs. DISCIPLINARY DIRECTORATE
|
June 5, 2015 |
R RATHI Vs. SECRETARY, HOUSING & URBAN DEVELOPMENT DEPARTMENT AND OTHERS
|
December 7, 2015 |
R RENGANATHAN; N M SARAVANA KUMAR; R VASANTHI Vs. GOVERNMENT OF TAMIL NADU
|
August 7, 2015 |
R RENOLD Vs. STATE
|
March 24, 2015 |
R RUBAVATHI Vs. STATE GOVERNMENT OF TAMIL NADU AND OTHERS
|
June 9, 2015 |
R SAKTHIVEL Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND OTHERS
|
September 25, 2015 |
R SANKARAPPAN AND OTHERS Vs. SUB-INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, MADURAI AND ANOTHER
|
February 11, 2015 |
R SEKAR Vs. KALYANI
|
July 21, 2015 |
R SELVAM Vs. REGISTRAR GENERAL HIGH COURT, CHENNAI AND OTHERS
|
April 10, 2015 |
R SHYAMALA Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER
|
September 22, 2015 |
R SUBRAMANIAN Vs. ASSISTANT DIRECTOR
|
August 18, 2015 |
R SUJI Vs. SECRETARY TO GOVERNMENT
HOME; COMMISSIONER OF POLICE
|
August 17, 2015 |
R T RAMESH Vs. SECRETARY, HOUSING & URBAN DEVELOPMENT DEPARTMENT AND OTHERS
|
December 7, 2015 |
R V S VEERAMANI @ V MANI Vs. COMMISSIONER, H R AND C E (ADMN ) DEPARTMENT AND OTHERS
|
September 30, 2015 |
R VELLADURAI Vs. STATE
|
October 28, 2015 |
R VELUNDAN @ SAKTHIVEL Vs. STATE
|
September 22, 2015 |
R VENKATESAN Vs. SHARADA RAJAMANI AND OTHERS
|
December 7, 2015 |
R VIJAYALAKSHMI; N RAJKUMAR Vs. KOTAK MAHINDRA BANK LIMITED
|
July 6, 2015 |
R VISALAKSHI Vs. PRESIDENT, KAMBANOOR PANCHAYAT
|
October 12, 2015 |
R. ABDUL AMEED Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
March 2, 2015 |
R. AMARAVATHI Vs. STATE AND ORS.
|
June 9, 2015 |
R. ANITEEN PRINCEY AND ORS. Vs. THE INSPECTOR OF POLICE, VADASERI POLICE STATION AND ORS.
|
February 9, 2015 |
R. ANITEEN PRINCEY AND ORS. Vs. THE INSPECTOR OF POLICE, VADASERI POLICE STATION AND ORS.
|
September 2, 2015 |
R. APPADURAI Vs. T.K. SAMIKKANNU
|
July 22, 2015 |
R. ARAVINDHAN Vs. K.R.S. JANAKIRAMAN (A.K.A.) AND ORS.
|
July 29, 2015 |
R. ARUMUGAM Vs. SRI SUJIES BENEFIT FUND LIMITED
|
January 28, 2015 |
R. BABASHANKAR AND ORS. Vs. THE STATE AND ORS.
|
June 18, 2015 |
R. BADRINARAYANAN Vs. STATE
|
April 1, 2015 |
R. BALAKRISHNAN AND ORS. Vs. THE JOINT SECRETARY, GOVERNMENT OF INDIA AND ORS.
|
September 4, 2015 |
R. BALAMURUGAN Vs. STATE
|
January 8, 2015 |
R. BALASUBRAMANIAM Vs. THE INSPECTOR OF POLICE
|
February 24, 2015 |
R. BANUMATHI Vs. R. BALASUBRAMANIAM AND ORS.
|
June 2, 2015 |
R. BHUVANESWARI Vs. THE CHAIRMAN
|
January 19, 2015 |
R. BOOPATHY Vs. R. PALANISAMY GOUNDER AND ORS.
|
June 30, 2015 |
R. CHANDRAJINI Vs. THE AGRICULTURAL PRODUCTION COMMISSIONER/SECRETARY TO GOVERNMENT AND ORS.
|
February 23, 2015 |
R. CHANDRAMOHAN Vs. THE COMMISSIONER OF POLICE, GREATER CHENNAI AND ORS.
|
February 23, 2015 |
R. CHANDRAN AND ORS. Vs. THE STATE
|
February 24, 2015 |
R. CHELLAIAH AND ORS. Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
March 2, 2015 |
R. CHELLAPANDIAN Vs. STATE AND ORS.
|
February 2, 2015 |
R. CHENDILVEL Vs. G. DAMODARAN
|
January 9, 2015 |
R. DEEPA Vs. THE SECRETARY TO THE GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
March 9, 2015 |
R. DEVI Vs. THE SECRETARY TO GOVERNMENT, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
March 3, 2015 |
R. DHAKSHINAMURTHY Vs. THE DESK OFFICER (VIGILANCE PETITION) AND ORS.
|
March 11, 2015 |
R. DURAIRAJ Vs. THE SECRETARY TO THE GOVERNMENT, EDUCATION DEPARTMENT AND ORS.
|
December 18, 2015 |
R. DURAISAMI Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 6, 2015 |
R. DURAISAMY AND ORS. Vs. STATE AND ORS.
|
April 10, 2015 |
R. EASKI DURAI AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
|
November 27, 2015 |
R. ELUMALAI Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
|
January 22, 2015 |
R. FLOWER Vs. INDIAN OVERSEAS BANK AND ORS.
|
October 16, 2015 |
R. GOBINATH Vs. STATE AND ORS.
|
April 21, 2015 |
R. GOPALAKRISHNAN AND ORS. Vs. B. VISALAKSHI AND ORS.
|
January 22, 2015 |
R. GOPINATH Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR AND ORS.
|
August 27, 2015 |
R. GOVINDAMMAL Vs. THE PRINCIPAL SECRETARY, SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME DEPARTMENT AND ORS.
|
April 13, 2015 |
R. GOVINDARAJ Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 23, 2015 |
R. GOVINDASAMY Vs. STATE
|
February 10, 2015 |
R. GUNASEKARAN Vs. UNION OF INDIA AND ORS.
|
March 5, 2015 |
R. HARIKRISHNAN Vs. THE COLLECTOR AND ORS.
|
March 31, 2015 |
R. ILLAVENIL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ORS.
|
December 9, 2015 |
R. INBARAJ Vs. STATE
|
September 30, 2015 |
R. JAMUNA PETCHIYAMMAL AND ORS. Vs. THE PRINCIPAL SECRETARY, THE STATE PROJECT DIRECTOR AND ORS.
|
June 5, 2015 |
R. JANARTHANAN Vs. THE INDIAN OVERSEAS BANK AND ORS.
|
November 4, 2015 |
R. JAYARATHINA GANDHI Vs. STATE OF TAMIL NADU AND ORS.
|
March 10, 2015 |
R. JEYARAMAN Vs. SENTHILKUMARI
|
June 15, 2015 |
R. KAMAL JAIN Vs. AXIS BANK LIMITED
|
February 5, 2015 |
R. KANIMOZHI Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 3, 2015 |
R. KANNAIAYAN Vs. THE DIRECTOR, COMMISSIONER OF MUNICIPAL ADMINISTRATION AND ORS.
|
March 25, 2015 |
R. KANNAN Vs. STATE
|
June 30, 2015 |
R. KARTHICK Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
July 13, 2015 |
R. KARUNAKARAN Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
|
June 24, 2015 |
R. KESAVAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 16, 2015 |
R. KOTHANDAPANI REDDIAR AND ORS. Vs. KANNAN AND ORS.
|
March 3, 2015 |
R. KRISHNA MOHAN Vs. ASSTT. COMMR. OF C. EX.
|
March 26, 2015 |
R. KRISHNAMOORTHY Vs. THE REVENUE DIVISIONAL OFFICER
|
June 17, 2015 |
R. KRISHNAMURTHY Vs. THE STATE OF TAMILNADU AND ORS.
|
May 6, 2015 |
R. KRISHNAMURTHY AND ORS. Vs. THE CITY PUBLIC PROSECUTOR
|
February 25, 2015 |
R. KRISHNAPERUMAL AND ORS. Vs. THE DISTRICT COLLECTOR/CHAIRMAN, DISTRICT RURAL DEVELOPMENT AGENCY AND ORS.
|
March 12, 2015 |
R. KUMAR Vs. THE COMMISSIONER, NAGERCOIL MUNICIPALITY AND ORS.
|
December 11, 2015 |
R. KUPPAN Vs. THE MANAGEMENT, VEERARAGHAVA TEXTILES (PRIVATE) LIMITED AND ORS.
|
January 22, 2015 |
R. LAKSHMANAN AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS.
|
March 16, 2015 |
R. LAKSHMI Vs. THE FOREST SETTLEMENT OFFICER AND ORS.
|
September 22, 2015 |
R. LAKSHMI Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
June 26, 2015 |
R. LAKSHMI AND ORS. Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT AND ORS.
|
July 24, 2015 |
R. MADASAMY Vs. STATE
|
October 8, 2015 |
R. MADESH Vs. M. RATHINAM
|
February 11, 2015 |
R. MAHALAKSHMI Vs. THE DIRECTOR GENERAL OF POLICE, LAW AND ORDER AND ORS.
|
April 9, 2015 |
R. MAKESWARAN Vs. THE STATE
|
September 10, 2015 |
R. MALA AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
February 20, 2015 |
R. MALLIKA AND ORS. Vs. A. BABU AND ORS.
|
June 8, 2015 |
R. MANOHARAN Vs. THE DIRECTOR OF SCHOOL EDUCATION
|
March 30, 2015 |
R. MATHIALAGAN Vs. V. RAVICHANDRIKA
|
August 5, 2015 |
R. MATHIAZHAGAN AND ORS. Vs. P.J. ETHIRAJ AND ORS.
|
April 23, 2015 |
R. MURALIDHARAN Vs. THE SECRETARY MINISTRY OF LAW AND JUSTICE
|
March 11, 2015 |
R. MURUGAMMAL Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
April 22, 2015 |
R. MURUGESAN Vs. THIRU. P. CHELLADURAI
|
August 10, 2015 |
R. MURUGESAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 11, 2015 |
R. MUTHUKRISHNAN Vs. STATE OF TAMIL NADU AND ORS.
|
November 3, 2015 |
R. MUTHULAKSHMI & CO. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
January 9, 2015 |
R. MYILSAMY Vs. S. MYILSAMY AND ORS.
|
November 4, 2015 |
R. NAGENDRAN Vs. THE CHAIRMAN, TAMIL NADU BAR COUNCIL AND ORS.
|
August 11, 2015 |
R. NALLA GOUNDER Vs. P. RAJAPANDIAN
|
June 11, 2015 |
R. NATARAJAN AND ORS. Vs. DHANASEKARAN AND ORS.
|
April 24, 2015 |
R. PADMANABHAN Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
January 19, 2015 |
R. PALANI Vs. THE STATE OF TAMILNADU AND ORS.
|
March 11, 2015 |
R. PALANI AND ORS. Vs. V.S. SAI NARAYANAN AND ORS.
|
August 19, 2015 |
R. PANCHAVARNAM Vs. THE DISTRICT REGISTRAR (ADMINISTRATION) MADURAI (NORTH) REGISTRATION DEPARTMENT
|
September 30, 2015 |
R. PARTHASARATHY Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
April 20, 2015 |
R. PRAKASH Vs. V. CHINNADURAI AND ORS.
|
February 18, 2015 |
R. PRAKASH AND ORS. Vs. BITCHIAMMAL AND ORS.
|
June 29, 2015 |
R. RADHA Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION AND ORS.
|
June 11, 2015 |
R. RADHAKRISHNAN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
March 9, 2015 |
R. RAJAGOPAL Vs. S. RAMAYAMMA AND ORS.
|
November 4, 2015 |
R. RAJARAJAN Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF HEALTH AND FAMILY WELFARE AND ORS.
|
March 20, 2015 |
R. RAJENDRAN Vs. M.S. SIVA TEX YARN LIMITED AND ORS.
|
February 25, 2015 |
R. RAM NIVAS Vs. STATE
|
August 9, 2015 |
R. RAM NIVAS Vs. STATE
|
September 8, 2015 |
R. RAMAMURTHY Vs. T. LEELAVATHI AMMAL AND ORS.
|
October 14, 2015 |
R. RAMASAMY Vs. THE REGISTRAR GENERAL AND ORS.
|
July 31, 2015 |
R. RAMASUNDARAM Vs. THE DISTRICT COLLECTOR, TRICHY DISTRICT
|
June 26, 2015 |
R. RAMESH Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
January 28, 2015 |
R. RAMESH AND ORS. Vs. STATE OF TAMILNADU AND ORS.
|
January 21, 2015 |
R. RANI Vs. THE REGISTRAR GENERAL AND ORS.
|
June 4, 2015 |
R. RAVI Vs. THE REGIONAL TRANSPORT OFFICER
|
March 4, 2015 |
R. RAVINDRAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 8, 2015 |
R. RENGANATHAN Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT AND ORS.
|
August 27, 2015 |
R. RENOLD Vs. STATE
|
March 24, 2015 |
R. RENU Vs. STATE
|
July 21, 2015 |
R. REVATHY Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT AND ORS.
|
January 6, 2015 |
R. ROYAL MARY AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 19, 2015 |
R. RUKMANI Vs. JAYAKUMAR
|
April 1, 2015 |
R. SARANYA Vs. STATE OF TAMIL NADU AND ORS.
|
March 10, 2015 |
R. SASI KUMAR Vs. STATE
|
December 2, 2015 |
R. SASIDARAN Vs. THE STATE
|
June 11, 2015 |
R. SELVAMANI Vs. CORPORATION OF CHENNAI AND ORS.
|
March 5, 2015 |
R. SENBAGAM Vs. THE COLLECTOR OF NAGAPATTINAM DISTRICT AND ORS.
|
July 22, 2015 |
R. SENTHIL KUMAR Vs. THE DISTRICT COLLECTOR, (INSPECTOR OF PANCHAYATS), SIVAGANGAI DISTRICT AND ORS.
|
July 31, 2015 |
R. SIVASAMY Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 5, 2015 |
R. SUBBARAYA GOUNDER Vs. KALIYAPPAN
|
March 26, 2015 |
R. SUBBIAH Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
March 27, 2015 |
R. SUBBURAM AND ORS. Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
|
February 11, 2015 |
R. SUBRAMANI AND ORS. Vs. STATE OF TAMILNADU AND ORS.
|
January 13, 2015 |
R. SUBRAMANIAN Vs. STATE OF TAMIL NADU AND ORS.
|
September 18, 2015 |
R. SUBRAMANIAN Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION I) LTD.
|
April 24, 2015 |
R. SUBRAMANIAN Vs. THE ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
April 27, 2015 |
R. SUBRAMANIAN AND ORS. Vs. STATE OF TAMIL NADU
|
October 16, 2015 |
R. SUBRAMANIAN AND ORS. Vs. ICICI BANK LTD. AND ORS.
|
June 5, 2015 |
R. SUJATHA Vs. THE DIRECTOR OF SOCIAL WELFARE, DIRECTORATE OF SOCIAL WELFARE AND ORS.
|
December 2, 2015 |
R. SUSEELA Vs. THE SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT AND ORS.
|
July 15, 2015 |
R. THAMARAISELVAN Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
February 10, 2015 |
R. THIRUPATHY Vs. THE DISTRICT COLLECTOR
|
January 12, 2015 |
R. UNNAMALAI Vs. THE STATE AND ORS.
|
March 5, 2015 |
R. USHA Vs. A.C. SARANGAN AND ORS.
|
February 18, 2015 |
R. VASANTHI Vs. M. SOUNDARARAJAN
|
February 6, 2015 |
R. VEDAGIRI Vs. THE DEPUTY DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE, INSTITUTE OF PUBLIC HEALTH
|
June 4, 2015 |
R. VELUSAMY Vs. THAAYAARAMMAL
|
July 31, 2015 |
R. VELUSAMY Vs. THE UNION OF INDIA AND ORS.
|
August 13, 2015 |
R. VENKATACHALAM AND ORS. Vs. S.R. LAKSHMANAN AND ORS.
|
June 9, 2015 |
R. VIGNESH Vs. PUDUCHERRY HOUSING BOARD AND ORS.
|
February 13, 2015 |
R. VIGNESH Vs. THE STATE
|
September 9, 2015 |
R. VIJAYA CHAMUNDESWARI Vs. INSPECTOR OF POLICE, MAILAM POLICE STATION
|
April 29, 2015 |
R. VIJAYALAKSHMI Vs. THE SUB-REGISTRAR GUMMUDIPONDY
|
February 19, 2015 |
R. VINAYAGAM AND ORS. Vs. M. PREMA AND ORS.
|
July 1, 2015 |
R. VISWANATHAN Vs. R. SANTHANAM AND ORS.
|
July 31, 2015 |
R. VIVEKANANDAN Vs. CHANDRAKANTHAN
|
March 27, 2015 |
R. VIVEKANANDAN Vs. VIJAYALAKSHMI
|
March 27, 2015 |
R. YOGA PRIYA Vs. P. RAJAKANNU
|
June 22, 2015 |
R.ANBALAGAN Vs. TAMIL NADU STATE TRANSPORT
|
December 4, 2015 |
R.C. MEHTA AND ORS. Vs. STATE
|
June 3, 2015 |
R.CHANDRABABU Vs. THE STATE OF TAMIL NADU
|
December 7, 2015 |
R.F.L. WILSON Vs. THE GENERAL MANAGAR, SOUTHERN RAILWAY AND ORS.
|
September 9, 2015 |
R.G. RAJ Vs. MEENAKSHI
|
January 9, 2015 |
R.JEYASUDHA Vs. STATE OF TAMIL NADU
|
December 7, 2015 |
R.K. ENTERPRISES Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
|
October 12, 2015 |
R.K. RAVINDRAN AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
February 25, 2015 |
R.K.M. POWERGEN PRIVATE LIMITED Vs. THE JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA AND ORS.
|
August 26, 2015 |
R.KUNDUMALAI Vs. THE GOVERNMENT OF TAMIL NADU
|
October 5, 2015 |
R.M. REGITHA Vs. LIGORI VALAN
|
January 19, 2015 |
R.M. THANDAYUTHAPANI Vs. THE SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
|
March 20, 2015 |
R.P.P. - INFRA PROJECTS LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD., (TANGEDCO) AND ORS.
|
January 6, 2015 |
R.P.S. KARTHEESAN Vs. K.R. NANTHAKUMAR AND ORS.
|
February 23, 2015 |
R.PANDIAN Vs. THE MANAGEMENT OFTAMIL NADU STATE TRANSPORT
|
December 9, 2015 |
R.R.NEDUNCHEZIAN Vs. THE REGIONAL DEPUTY REGISTRAR
|
December 8, 2015 |
R.S. NARAYANAN Vs. BALAMURUGAN
|
June 1, 2015 |
R.S. PERUMAL Vs. THE SUB REGISTRAR, CHENNAI AND ORS.
|
October 13, 2015 |
R.S. RAJA KANNAPPAN Vs. K.R. PERIAKARUPPAN AND ORS.
|
October 28, 2015 |
R.S. VAIYAPURI Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
March 16, 2015 |
R.S.B. VENMANI Vs. S. BALASUBRAMANIAN
|
March 9, 2015 |
R.SHEKMEER Vs. RANJITH KUMAR
|
December 2, 2015 |
R.V.E. VENKATACHALAM AND ORS. Vs. B.A. DEVANESON AND ORS.
|
January 27, 2015 |
R.VEERAPANDIAN Vs. THE PRINCIPAL SECRETARY
|
December 2, 2015 |
RABIC KADAR Vs. STATE
|
August 27, 2015 |
RADHA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AND ORS.
|
February 3, 2015 |
RADHA AMMAL AND ORS. Vs. SOUNDAR
|
February 5, 2015 |
RADHAKRISHNAN AND ORS. Vs. PANCHAYAT BOARD AND ORS.
|
April 27, 2015 |
RADHAKRISHNAN RAGHAVAN NAIR Vs. CONSUL CONSOLIDATED PRIVATE LIMITED AND ORS.
|
April 27, 2015 |
RAGAS DENTAL COLLEGE AND HOSPITAL Vs. THE GOVERNMENT OF INDIA AND ORS.
|
July 16, 2015 |
RAGHU Vs. STATE GOVERNMENT OF TAMIL NADU; DISTRICT COLLECTOR, KANCHIPURAM DISTRICT ; REVENUE DIVISIONAL OFFICER , CHENGALPET TALUK; TAHSILDAR, THIRUKAZHUKUNDRAM TALUK; ASSISTANT ENGINEER, PUBLIC WORKS DEPARTMENT
|
July 3, 2015 |
RAGHUNESAN; RAJAGOPAL; A JEYAROOBAN @ MAVU Vs. STATE
|
August 21, 2015 |
RAGUNATHAN Vs. THE EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
June 10, 2015 |
RAHIMA BEEVI AND ORS. Vs. T.N. BALARAMAN AND ORS.
|
June 5, 2015 |
RAHMANIA COFFEE WORKS AND ORS. Vs. STATE
|
February 26, 2015 |
RAILWAY EMPLOYEES COOPERATIVE STAFF UNION Vs. STATE OF TAMIL NADU AND OTHERS
|
December 15, 2015 |
RAINBOW FOUNDATIONS LIMITED Vs. THE ASSISTANT COMMISSIONER (CT)
|
March 30, 2015 |
RAJ GLASS & PLYWOODS AND ORS. Vs. THE ASSISTANT COMMISSIONER (CT), OPPANAKARA STREET ASSESSMENT CIRCLE AND ORS.
|
June 25, 2015 |
RAJA Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
|
February 11, 2015 |
RAJA Vs. STATE
|
August 13, 2015 |
RAJA Vs. THE STATE
|
February 17, 2015 |
RAJA Vs. INSPECTOR OF POLICE
|
December 1, 2015 |
RAJA Vs. STATE
|
July 23, 2015 |
RAJA Vs. STATE OF TAMIL NADU
|
October 6, 2015 |
RAJA AND ORS. Vs. STATE
|
September 8, 2015 |
RAJA HOLDINGS Vs. S. RAJNIKANTH AND ORS.
|
March 2, 2015 |
RAJA JAYA SEKAR Vs. THE DISTRICT COLLECTOR AND ORS.
|
January 30, 2015 |
RAJA MAHESH KUMAR Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
March 24, 2015 |
RAJALAKSHMI Vs. THE ADDITIONAL SECRETARY
|
December 2, 2015 |
RAJALAKSHMI Vs. A NAGARAJAN
|
October 26, 2015 |
RAJALAKSHMI AND ORS. Vs. VANIGA VYSYA SANGAM
|
August 12, 2015 |
RAJAMANI Vs. STATE
|
September 3, 2015 |
RAJAMANICKAM Vs. ALAMELU
|
September 7, 2015 |
RAJAMANICKAM Vs. THE TAHSILDAR,ALANGUDI,PUDUKOTTAI DISTRICT
|
October 1, 2015 |
RAJAMANICKAM Vs. STATE
|
August 12, 2015 |
RAJAMANICKAM AND ORS. Vs. ALAMELU AND ORS.
|
September 11, 2015 |
RAJAMMAL AND OTHERS Vs. P K SADASIVAM AND OTHERS
|
December 11, 2015 |
RAJAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
April 7, 2015 |
RAJAN Vs. STATE
|
March 31, 2015 |
RAJAN RAN Vs. CESTAT, NEW DELHI
|
September 22, 2015 |
RAJAN TEXTILES Vs. R GOMATHY
|
October 6, 2015 |
RAJAPANDI Vs. THE SUB COLLECTOR
|
December 7, 2015 |
RAJARAMAN AND ORS. Vs. SUBRAMANIYAN
|
September 25, 2015 |
RAJASEKARAN Vs. THE STATE AND ORS.
|
January 29, 2015 |
RAJASHREE KUDIYIL HOUSE Vs. UNION OF INDIA
|
June 3, 2015 |
RAJATHI Vs. STATE
|
January 20, 2015 |
RAJATHI AND OTHERS Vs. G NAGAMANI AND OTHERS
|
September 8, 2015 |
RAJAVEL Vs. RAJAGOPAL
|
January 7, 2015 |
RAJENDIRAN AND ORS. Vs. MURUGAN
|
December 9, 2015 |
RAJENDRAN Vs. MALIKA
|
January 12, 2015 |
RAJENDRAN Vs. R PUSHPARAJ; PUSHPALATHA
|
January 7, 2015 |
RAJENDRAN Vs. AKKAMMAL
|
March 5, 2015 |
RAJENDRAN AND ORS. Vs. ANTHONY AMMAL AND ORS.
|
September 21, 2015 |
RAJENDRAN; NAGAMUTHU; RAMU Vs. AMMACHA AMMAL
|
September 9, 2015 |
RAJESH Vs. ALAMELU MANGAI
|
October 16, 2015 |
RAJESH KUMAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU & OTHERS
|
April 17, 2015 |
RAJESH KUMAR GOEL Vs. MAMTA
|
March 11, 2015 |
RAJESHWARI Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
June 9, 2015 |
RAJESWARI Vs. GOVINDARAJ
|
March 30, 2015 |
RAJESWARI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME PROHIBITION
|
September 7, 2015 |
RAJESWARI AND OTHERS Vs. S RAJENDRAN AND OTHERS
|
December 15, 2015 |
RAJI AND ORS. Vs. KRISHNA VENI AND ORS.
|
September 10, 2015 |
RAJKUMAR Vs. THE SUB-INSPECTOR OF POLICE AND ORS.
|
February 2, 2015 |
RAJKUMAR Vs. GOVERNMENT OF TAMILNADU; COMMISSIONER OF POLICE
|
June 10, 2015 |
RAJKUMARI CHANDAK Vs. ASST COMMISSIONER OF INCOME TAX COMPANY
|
April 29, 2015 |
RAJU Vs. THE JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD AND ORS.
|
June 23, 2015 |
RAKKAMMAL AND ORS. Vs. PARAMAKUDI ARIYA VAISIYA SABAI
|
July 29, 2015 |
RAM GOPAL KUDAL Vs. ADDITIONAL COMMISSIONER OF CUSTOMS AND ORS.
|
June 26, 2015 |
RAM-NATH AND CO. PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 24, 2015 |
RAMACHANDRA NAIDU AND ORS. Vs. ALAMELU AND ORS.
|
June 18, 2015 |
RAMACHANDRAN AND ORS. Vs. GURUVI REDDY
|
June 16, 2015 |
RAMAE GOUNDER AND ORS. Vs. THE SETTLEMENT TAHSILDAR AND ORS.
|
May 28, 2015 |
RAMAKRISHNAN AND ORS. Vs. SENTHILKUMAR AND ORS.
|
April 28, 2015 |
RAMALAKSHMI Vs. THE STATE
|
March 6, 2015 |
RAMALINGAM Vs. STATE
|
October 15, 2015 |
RAMAMOHAN RAO MYNAMPATI Vs. SPECIAL DIRECTOR, ADJUDICATING AUTHORITY, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA AND ORS.
|
September 15, 2015 |
RAMAMOORTHI Vs. RAJENDRAN
|
January 8, 2015 |
RAMAMOORTHY; MAYILSAMY; DOMINIC RAVI; PRABAKARAN Vs. STATE
|
November 2, 2015 |
RAMAMURTHY Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
October 28, 2015 |
RAMAMURTHY Vs. STATE
|
June 5, 2015 |
RAMANAIAH NAIDU GARIAPATI Vs. CITICORP FINANCE (INDIA) LIMITED; D SARAVANAN
|
February 17, 2015 |
RAMASAMI REDDY AND ORS. Vs. GOVINDA REDDY AND ORS.
|
June 4, 2015 |
RAMASAMY Vs. ARUL KUMAR
|
December 22, 2015 |
RAMASAMY AND ORS. Vs. ARULMIGHU VISWESWARASWAMY VEERARAGHAVAPERUMAL TEMPLE TIRUPPUR AND ORS.
|
June 18, 2015 |
RAMASAMY GOUNDER AND ORS. Vs. DINESWARAN
|
October 30, 2015 |
RAMASUBBU Vs. R. MUTHULAKSHMI AMMAL AMMAL
|
March 2, 2015 |
RAMBAL LIMITED Vs. THE DEPUTY COMMISSIONER OF LABOUR II AND ORS.
|
March 17, 2015 |
RAMCO CEMENTS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 11, 2015 |
RAMES Vs. K. SUNDAR
|
March 19, 2015 |
RAMESH Vs. STATE
|
March 3, 2015 |
RAMESH Vs. SPECIAL DEPUTY SUPERINTENDENT OF POLICE, GUDIYATTAM RURAL POLICE STATION
|
March 4, 2015 |
RAMESH Vs. THE COMMISSIONER OF POLICE, CHENNAI POLICE AND ORS.
|
October 14, 2015 |
RAMESH Vs. K V SATHYANARAYANAN; SEKAR; MURUGAN
|
November 25, 2015 |
RAMESH AND ORS. Vs. CHANDRAN AND ORS.
|
November 25, 2015 |
RAMESH AND OTHERS Vs. STATE REP. THROUGH THE INSPECTOR OF POLICE, CUMBUM NORTH POLICE STATION, CUMBUM (CRIME NO.215 OF 1999)
|
December 4, 2015 |
RAMESH CONDUCTORS P. LIMITED AND ORS. Vs. M & SE FACILITATION COUNCIL (MICRO & SMALL ENTERPRISES) AND ORS.
|
November 24, 2015 |
RAMIYA PULIYADI THIMMA EASWARI KUTTI AND ORS. Vs. ALWAR AND ORS.
|
June 2, 2015 |
RAMKUMAR Vs. THE STATE
|
February 5, 2015 |
RAMU Vs. STATE
|
September 29, 2015 |
RAMU Vs. STATE
|
September 25, 2015 |
RAMU AND ORS. Vs. S. VENKATACHALAM AND ORS.
|
April 1, 2015 |
RAMU MUDALIAR Vs. PACHAYAMMAL; PANDURANGAN; THIRUMANGAI AMMAL
|
August 31, 2015 |
RAMYA Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 31, 2015 |
RANA SUGARS LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
|
February 26, 2015 |
RANE BRAKE LININGS LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, PONDICHERRY AND ORS.
|
December 11, 2015 |
RANE ENGINE VALVE LIMITED AND ORS. Vs. THE COLLECTOR AND ORS.
|
February 18, 2015 |
RANE MADRAS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 17, 2015 |
RANGANATHAN Vs. NARAYANAN
|
March 9, 2015 |
RANGANATHAN AND ORS. Vs. SANNAMANIAMMAL AND ORS.
|
December 15, 2015 |
RANGANATHAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 2, 2015 |
RANI Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE
|
July 8, 2015 |
RANI Vs. RAJAMANI AND ORS.
|
February 10, 2015 |
RANI; RAJESHWARI; MINOR MAHESWARI; MINOR VENKATESA PERUMAL Vs. NANDHAKUMAR
|
September 9, 2015 |
RANJINI Vs. STATE OF TAMIL NADU; DETAINING AUTHORITY
|
August 3, 2015 |
RANJIT Vs. STATE
|
November 18, 2015 |
RANJIT SUNDARAMURTHY Vs. CESTAT, CHENNAI
|
August 6, 2015 |
RANK INTERNATIONAL Vs. THE COMMISSIONER
|
January 8, 2015 |
RASU Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT AND ORS.
|
November 26, 2015 |
RASU @ RAGHUNATHAN Vs. STATE
|
September 7, 2015 |
RATHI GURUSAMY AND ORS. Vs. STATE
|
July 9, 2015 |
RATHIKA KUMARAN Vs. ASSISTANT GENERAL MANAGER
|
August 18, 2015 |
RATHINAM Vs. SORIAPPAN AND ORS.
|
July 15, 2015 |
RATHINASABAPATHY Vs. SELLATHAL
|
July 28, 2015 |
RATHNA Vs. THE SECRETARY TO GOVERNMENT DEPARTMENT OF CO-OPERATION, FOOD AND CONSUMER PROTECTION AND ORS.
|
March 18, 2015 |
RATHNA CAFE Vs. THE COMMERCIAL TAX OFFICER, THIRUVALLIKENI ASSESSMENT CIRCLE AND ORS.
|
July 8, 2015 |
RATHNAMAL ANTONY Vs. MALAR
|
March 23, 2015 |
RATNA STORES PVT. LTD. Vs. K. CHANDRASEKAR
|
April 10, 2015 |
RAVI Vs. STATE OF TAMIL NADU AND ORS.
|
June 2, 2015 |
RAVI Vs. APPADURAI GOUNDER
|
November 23, 2015 |
RAVI Vs. NISANI
|
July 27, 2015 |
RAVI Vs. STATE
|
June 23, 2015 |
RAVI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMILNADU, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
June 3, 2015 |
RAVI KUMAR Vs. THE STATE
|
March 3, 2015 |
RAVICHANDRAN Vs. MANJULA
|
March 13, 2015 |
RAVICHANDRAN Vs. SADIK HUSSAIN AND ORS.
|
November 30, 2015 |
RAVICHANDRAN AND ORS. Vs. ARUMUGA KONDIAR AND ORS.
|
October 15, 2015 |
RAVICHANDRAN AND ORS. Vs. THE STATE
|
June 4, 2015 |
RAVIKUMAR Vs. STATE
|
September 29, 2015 |
RAVIKUMAR Vs. THE INSPECTOR OF POLICE
|
July 16, 2015 |
RAVIKUMAR Vs. THE BHARATHIDASAN UNIVERSITY
|
April 1, 2015 |
RAVISHANKAR Vs. SASIKANTH AND ORS.
|
June 8, 2015 |
RBT EXPORTS Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
August 11, 2015 |
REAGAN S. BELL Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 2, 2015 |
REFEX INDUSTRIES LTD Vs. CHIEF COMMISSIONER OF CUSTOMS AND OTHERS
|
October 15, 2015 |
REGENCY CERAMICS LIMITED Vs. GOVERNMENT OF PUDUCHERRY AND ORS.
|
July 15, 2015 |
REGIONAL DEPUTY DIRECTOR Vs. L&T ARUN EXCELLO REALTY PVT LTD
|
March 26, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL, NEW DELHI AND ORS.
|
June 11, 2015 |
REGIONAL PROVIDENT FUNDS COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, MADURAI Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL, NEW DELHI AND ORS.
|
July 11, 2015 |
REGISTRAR (ADMINISTRATION), MADURAI BENCH OF MADRAS HIGH COURT, MADURAI Vs. PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU & OTHERS
|
March 24, 2015 |
REGISTRAR, ANNA UNIVERSITY AND ORS. Vs. S. CHANDRAMOHAN AND ORS.
|
April 23, 2015 |
REGMA PACKAGING LIMITED Vs. GOVERNMENT OF PUDUCHERRY AND ORS.
|
July 15, 2015 |
REKHA Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 16, 2015 |
RELIANCE GENERAL INSURANCE CO LTD Vs. G PADMAVATHY; G SANTHIYA; MINOR G SUGANYA; M SINGARAM; T MAYILSAMY; M SURESH KUMAR; P MANIKANDAN
|
September 14, 2015 |
RELIANCE GENERAL INSURANCE CO LTD Vs. P BRINDA; R SUMATHY
|
August 21, 2015 |
RELIANCE GENERAL INSURANCE CO LTD Vs. V CHITRA AND OTHERS
|
October 8, 2015 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. K. ANBAZHAGAN AND ORS.
|
September 23, 2015 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. G. SUBASHINI AND ORS.
|
June 22, 2015 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. P. SOUNDERI AND ORS.
|
August 26, 2015 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. K. MEENA AND ORS.
|
July 22, 2015 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. S USHAKUMARI; S SHARANYA; S BAVANI AMMAL; G PERIYASAMY
|
September 9, 2015 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. D DEVI AND OTHERS
|
September 2, 2015 |
RENGANATHAN Vs. THE PRINCIPAL SECRETARY
|
December 2, 2015 |
RENGASUBRAMANIAN Vs. THE PRINCIPAL ACCOUNTANT GENERA
|
December 2, 2015 |
RENUGA AND ORS. Vs. K.G. CHANDRAN AND ORS.
|
March 19, 2015 |
RENUKA RAMNATH Vs. HCL INFOSYSTEMS LIMITED
|
June 10, 2015 |
REVATHI Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND ORS.
|
November 6, 2015 |
REWARD CONSTRUCTIONS PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER
|
October 9, 2015 |
REYNOLD JAYASEKARAN Vs. DIRECTOR OF SCHOOL EDUCATION AND ORS.
|
April 30, 2015 |
RHIZOME DISTILLERIES PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
November 5, 2015 |
RISHIKESH ELECTRICALS Vs. ASSISTANT COMMISSIONER (CT)
|
March 30, 2015 |
RITA MARY AND ORS. Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
|
January 27, 2015 |
RITHTHIKA CONSTRUCTION Vs. DIRECTOR/POWER, NEYVELI LIGNITE CORPORATION LTD
|
March 23, 2015 |
RMZ INFOTECH PRIVATE LIMITED Vs. THE COMMISSIONER, CORPORATION OF CHENNAI REVENUE DEPARTMENT AND ORS.
|
September 21, 2015 |
ROADWAYS INDIA LTD. AND ORS. Vs. RANDIR SINGH
|
October 28, 2015 |
ROHIT RASIKCHANDRA PATHAK Vs. GOVERNMENT OF TAMIL NADU
|
January 13, 2015 |
ROJA FREED BONDED LABOURERS WELFARE ASSOCIATION Vs. THE STATE OF TAMIL NADU
|
December 8, 2015 |
ROJAVATHI Vs. THE COMMISSIONER OF POLICE AND ORS.
|
June 18, 2015 |
ROMANA DISTILLERY INDUSTRIES PVT. LTD. Vs. THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
|
June 11, 2015 |
ROOPESH AND ORS. Vs. DEPUTY SUPERINTENDENT OF POLICE, Q BRANCH CID, COIMBATORE RANGE
|
October 15, 2015 |
ROOTS MULTICLEAN LTD. Vs. CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
December 18, 2015 |
ROYAL CHICKENS AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 18, 2015 |
ROYAL GLASS AND PLYWOODS Vs. THE COMMERCIAL TAX OFFICER
|
September 23, 2015 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. M YASMIN
|
August 19, 2015 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. NAVAMANI
|
September 7, 2015 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. ANAND AND ORS.
|
August 25, 2015 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. AND ORS. Vs. VENNILA AND ORS.
|
October 13, 2015 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO.LTD. Vs. E.PRIYA
|
July 20, 2015 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. T. SELVARANI
|
July 29, 2015 |
RUKKU Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
August 31, 2015 |
RUPA & CO. LTD. Vs. CESTAT
|
August 13, 2015 |
RUPERT J. BARNABAS Vs. THE CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
|
February 3, 2015 |
S ARJUN Vs. ANNA UNIVERSITY AND OTHERS
|
November 5, 2015 |
S ARUMUGAM Vs. STATE
|
September 9, 2015 |
S ARUN PRASATH; E J SARAVANAN; K R SARAVANAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMILNADU, HIGHER EDUCATION INCLUDING TECHNICAL EDUCATION SCIENCE & ELECTRONICS SECRETARIAT AND ORS
|
July 1, 2015 |
S ARUNACHALAM Vs. T JAYALAKSHMI
|
September 16, 2015 |
S ASHOKAN Vs. STATE
|
April 24, 2015 |
S BALAKRISHNA PRADEEP Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
April 20, 2015 |
S BALASUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU; PRINCIPAL CHIEF CONSERVATOR OF FORESTS; DISTRICT FOREST OFFICER
|
July 2, 2015 |
S CHANDRAN Vs. PRINCIPAL COMMISSIONER AND
COMMISSIONER; ASSISTANT COMMISSIONER
LAND REFORMS
|
November 19, 2015 |
S DIWAKAR Vs. L SUBRAMANIAM
|
July 29, 2015 |
S ESWARI SUNDARAMOORTHI Vs. STATE; COLLECTOR; VATHIRAYIRUPPU MAJOR PANCHAYAT
|
September 9, 2015 |
S JAYARAMA PANDIAN Vs. J RATHINA SINGH
|
November 4, 2015 |
S JAYARAMAN Vs. ANANYAKRISHNAA CONSTRUCTIONS PVT LTD
|
December 17, 2015 |
S K VELUCHAMY @ STEEPHAN Vs. DISTRICT COLLECTOR; VEERA GANESH @ VEERAKUMAR; ESWARAN; RAJAMANIKAM
|
June 4, 2015 |
S KAMALAKANNAN Vs. SANGEETHA
|
October 27, 2015 |
S KANNAN @ SEEIKVASAN Vs. STATE
|
September 29, 2015 |
S KANNAN MEENAKSHISUNDARAM Vs. SECRETARY TO GOVERNMENT AND ORS
|
July 20, 2015 |
S KARUNANIDHI Vs. CABINET SECRETARY, UNION OF INDIA, NEW DELHI & OTHERS
|
January 13, 2015 |
S KASIRAJAN Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT
|
August 5, 2015 |
S KAVIKKUYIL Vs. CHAIRMAN
|
September 30, 2015 |
S KAVITHA Vs. STATE OF TAMIL NADU
|
April 28, 2015 |
S KEERTHANA Vs. G SRIDHAR
|
August 6, 2015 |
S KUPPUSAMY Vs. VICE CHANCELLOR, UNIVERSITY OF MADRAS AND OTHERS
|
September 28, 2015 |
S LAKSHMI Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE
|
August 17, 2015 |
S M BALAMURUGAN AND OTHERS Vs. DISTRICT REGISTRAR AND OTHERS
|
September 30, 2015 |
S MAHARAJAN Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
March 5, 2015 |
S MUNIYANDI Vs. MUMTAJ; MYDEEN PITCHAIKANI
|
October 8, 2015 |
S MUTHAIAH Vs. DISTRICT REVENUE OFFICER
|
August 17, 2015 |
S MUTHAMILSELVI Vs. STATE
|
September 9, 2015 |
S MUTHU KRISHNAN Vs. SENIOR SUPERINTENDENT OF POLICE OFFICES; INSPECTOR OF POST OFFICES; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 22, 2015 |
S NANDHIVARMAN Vs. J KUMARAN
|
April 1, 2015 |
S P SANTHANAM Vs. COMMISSIONER AND SECRETARY
|
November 16, 2015 |
S PRAGADEESHWER Vs. MEDICAL COUNCIL OF INDIA
|
April 29, 2015 |
S PRASANNAN Vs. COMMISSIONER (APPEALS-I); ASSISTANT COMMISSIONER OF CENTRAL EXCISE
|
November 30, 2015 |
S PRASHANTH Vs. NOORJAGHAN; ORIENTAL INSURANCE CO LTD
|
September 9, 2015 |
S RAJAGOPAL Vs. REGISTRAR
|
August 27, 2015 |
S RAJINIKANTH Vs. RAJA HOLDINGS (ARM)
|
July 1, 2015 |
S RAMASAMY Vs. UNION OF INDIA
|
June 8, 2015 |
S RAMESH Vs. STATE
|
October 12, 2015 |
S RANI Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
April 15, 2015 |
S RAVI RATHINAM Vs. STATE; ANANDARAJ; JANAKIRAMAN; PRAKASAM
|
July 3, 2015 |
S SELVAKUMAR Vs. COMMISSIONER OF POLICE
|
August 14, 2015 |
S SOMAN Vs. STATE
|
August 21, 2015 |
S SRIDHARANE Vs. STATE
|
September 9, 2015 |
S SUBRAMANI Vs. STATE
|
September 10, 2015 |
S SUBRAMANI Vs. STATE OF TAMIL NADU
|
April 29, 2015 |
S SUBRAMANIAN Vs. R RADHA
|
July 9, 2015 |
S SUGUMAR Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE
|
July 6, 2015 |
S THIAGARAJAN Vs. CHITKALA GOVINDASWAMY
|
September 29, 2015 |
S THIRUMENI ALIAS BAKIAVATHI Vs. MARUTHANAYAGAM; SHANMUGA THEVAR; BAKKIATHAI; DURAISINGH
|
March 10, 2015 |
S UNNAMALAI Vs. ALWARPET BENEFIT FUND LIMITED
|
April 16, 2015 |
S VAIDYANATHAN; GOMATHY; S ASHOK KUMAR; A VIJAYA Vs. INSPECTOR OF POLICE
|
August 18, 2015 |
S VAIKUNDARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
March 25, 2015 |
S VENKATESA PERUMAL Vs. V RAMKUMAR
|
July 24, 2015 |
S VENKATESH Vs. COMMISSIONER OF POLICE; DEPUTY COMMISSIONER OF POLICE; INSPECTOR OF POLICE
|
July 6, 2015 |
S. ABUBAKKAR SIDDIQ Vs. THE DISTRICT COLLECTOR, SIVAGANGAI DISTRICT AND ORS.
|
December 18, 2015 |
S. AMIRTHAVALLI Vs. STATE AND ORS.
|
April 10, 2015 |
S. ANAND Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
March 30, 2015 |
S. ANAND Vs. B. NARAYANASAMY
|
June 10, 2015 |
S. ANANDHAN Vs. THE SECRETARY, ELECTION COMMISSION OF INDIA AND ORS.
|
March 12, 2015 |
S. ANANDHAN Vs. THE SECRETARY, ELECTION COMMISSION OF INDIA AND ORS.
|
December 3, 2015 |
S. ANBALAGAN Vs. PRESIDING OFFICER AND ORS.
|
October 27, 2015 |
S. ANBARASAN AND ORS. Vs. INDIRA GANDHI MEDICAL COLLEGE AND RESEARCH INSTITUTE AND ORS.
|
April 8, 2015 |
S. ANDIYANNAN AND ORS. Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
March 27, 2015 |
S. ANDREWS JAWAHAR Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.
|
March 10, 2015 |
S. ANTONY MARIYA SEKAR AND ORS. Vs. THE DIRECTOR, DIRECTOR OF MUNICIPAL ADMINISTRATION AND ORS.
|
December 11, 2015 |
S. ARANGANATHAN Vs. INSPECTOR OF POLICE, ANNA NAGAR AND ORS.
|
February 24, 2015 |
S. ARUL DHAS Vs. F. HUBERT AND ORS.
|
April 7, 2015 |
S. ARUMUGAM Vs. S. VELMURUGAN
|
March 27, 2015 |
S. ARUMUGAM Vs. STATE
|
February 16, 2015 |
S. ASHOK KUMAR Vs. STATE AND ORS.
|
December 22, 2015 |
S. AYYAKKANNU & CO. Vs. CESTAT, CHENNAI
|
June 17, 2015 |
S. AZHAGAIAH Vs. THE DIRECTOR OF MEDICAL EDUCATION AND ORS.
|
April 15, 2015 |
S. BALAMANI Vs. VIJAYASHANTHI
|
July 23, 2015 |
S. BALASUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
January 21, 2015 |
S. BALASUBRAMANIARAJA Vs. M. MUTHUSAMY
|
April 21, 2015 |
S. BALASUBRAMANIYAN Vs. KRISHNAN
|
February 12, 2015 |
S. BALRAJ Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 6, 2015 |
S. BENJAMIN JACOB Vs. V.S. GUNASEELAN
|
December 8, 2015 |
S. CHANDRAMOHAN Vs. THE DIRECTOR GENERAL OF POLICE, CHENNAI AND ORS.
|
June 12, 2015 |
S. CHANDRAMOULI Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
March 17, 2015 |
S. CHITRADEVI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
August 10, 2015 |
S. DEEPA Vs. TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY AND ORS.
|
September 18, 2015 |
S. DHANALAKSHMI Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
October 12, 2015 |
S. DHANALAKSHMI Vs. D. RAGHURAM REDDY AND ORS.
|
March 25, 2015 |
S. DHANARAJ AND ORS. Vs. KAFF APPLIANCES (INDIA) PVT. LTD.
|
April 30, 2015 |
S. DHARMARAJAN Vs. RM. LAKSHMANAN AND ORS.
|
October 5, 2015 |
S. DINESH Vs. TAMILNADU SLUM CLEARANCE BOARD AND ORS.
|
June 10, 2015 |
S. GAJENDRAN Vs. NATARAJAN
|
July 29, 2015 |
S. GANAPATHY Vs. N. SENTHILVEL
|
April 27, 2015 |
S. GANESH Vs. THE CHIEF SECURITY COMMISSIONER AND ORS.
|
February 11, 2015 |
S. GETHAAPATHY AND ORS. Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
April 1, 2015 |
S. GNANASEKARAN AND ORS. Vs. SUNDARAJAN
|
April 9, 2015 |
S. GNANAVADIVU AND ORS. Vs. ABDUL AZEEZ SON & COMPANY AND ORS.
|
July 23, 2015 |
S. GOMATHI Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 23, 2015 |
S. GOMATHI NAYAGAM Vs. STATE OF TAMIL NADU AND ORS.
|
November 16, 2015 |
S. GOPALAKRISHNAN Vs. STATE
|
September 11, 2015 |
S. GOVINDARAJAN Vs. THE REGIONAL TRANSPORT OFFICER
|
October 27, 2015 |
S. GULAB MAIDEEN Vs. ANTHONY SELVAM
|
August 10, 2015 |
S. GUNASEKARAN Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS.
|
January 8, 2015 |
S. GURUSHANKAR Vs. GOVERNMENT OF TAMIL NADU
|
May 27, 2015 |
S. HEMA Vs. THE VICE CHANCELLOR BHARATHIR UNIVERSITY AND ORS.
|
February 13, 2015 |
S. ILANAHAI Vs. STATE OF MUMBAI
|
January 13, 2015 |
S. INBARAJ Vs. THE HOME SECRETARY, HOME DEPARTMENT AND ORS.
|
June 4, 2015 |
S. JANAKI Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
April 8, 2015 |
S. JANAKIBANU Vs. J. SIVA KUMAR
|
April 30, 2015 |
S. JAYALAKSHMI AND ORS. Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT AND ORS.
|
December 16, 2015 |
S. JAYARAJ Vs. THE STATE OF TAMILNADU AND ORS.
|
July 31, 2015 |
S. JAYARAMA PANDIAN Vs. J. RATHINA SINGH
|
July 2, 2015 |
S. JEEVA ASHOK Vs. KALARANI
|
February 18, 2015 |
S. JEEVAN Vs. THE ASSISTANT COMMISSIONER OF POLICE AND ORS.
|
November 26, 2015 |
S. JEEVARATHINAM Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND ORS.
|
June 16, 2015 |
S. JOEL Vs. UNION GOVERNMENT OF INDIA AND ORS.
|
April 20, 2015 |
S. JOTHI SANTHANAM Vs. N. VENKATESH
|
February 10, 2015 |
S. KAILASANATHAN AND ORS. Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND CEILING AND LAND TAX AND ORS.
|
September 9, 2015 |
S. KALAIMURUGAN Vs. THE STATE OF TAMILNADU AND ORS.
|
August 21, 2015 |
S. KAMALA Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING) AND ORS.
|
January 30, 2015 |
S. KANDASAMY Vs. THIRUMOORTHY
|
June 26, 2015 |
S. KANDASAMY Vs. KANDASAMY GOUNDER
|
July 1, 2015 |
S. KANIMOHAMED Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT AND ORS.
|
July 24, 2015 |
S. KANNAN Vs. THE STATE OF TAMILNADU AND ORS.
|
July 24, 2015 |
S. KANNAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
March 2, 2015 |
S. KANNAN Vs. SPECIAL OFFICER, DHARMAPURI DISTRICT CENTRAL CO-OPERATIVE BANK LTD. AND ORS.
|
February 3, 2015 |
S. KANNAN Vs. A. ANTONY SAMY
|
March 17, 2015 |
S. KANTHIMATHIAMMAL AND ORS. Vs. NAGAMMAL AND ORS.
|
March 31, 2015 |
S. KARTHIGEYAN Vs. STATE
|
March 18, 2015 |
S. KARTHIYAYINI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
|
March 23, 2015 |
S. KARUNAKARAN Vs. S. RAMALINGAM
|
June 9, 2015 |
S. KARUPPAIAH Vs. STATE
|
December 15, 2015 |
S. KARUPPANAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 24, 2015 |
S. KARUPPIAH Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
March 12, 2015 |
S. KARUPPIAH Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
December 3, 2015 |
S. KASIVISWANATHAN Vs. STATE OF TAMIL NADU AND ORS.
|
June 11, 2015 |
S. KATHIRESAN POOSARI AND ORS. Vs. SECRETARY TO GOVERNMENT, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND ORS.
|
December 3, 2015 |
S. KAVIKKUYIL AND ORS. Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS.
|
September 30, 2015 |
S. KAVITHA Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 24, 2015 |
S. KAVYA Vs. THE TAMIL NADU DR. MGR MEDICAL UNIVERSITY AND ORS.
|
April 9, 2015 |
S. KAYALVIZHI Vs. THE SUPERINTENDENT OF POLICE (CBCID) AND ORS.
|
April 23, 2015 |
S. KIRTHIKA Vs. K. SELVARAJU
|
September 9, 2015 |
S. KISHORE CHAND AND ORS. Vs. THE SECRETARY TO THE GOVT., DEPARTMENT OF SCHOOL EDUCATION AND ORS.
|
July 16, 2015 |
S. KRISHNAMOORTHY Vs. STATE
|
February 9, 2015 |
S. KRISHNAN Vs. THE GOVERNMENT OF INDIA AND ORS.
|
February 24, 2015 |
S. KRISHNAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
|
June 8, 2015 |
S. KUMARESH Vs. K. NITHIN SAI AND ORS.
|
April 15, 2015 |
S. LAKSHMANAN Vs. THE DIRECTOR, VILLAGE PANCHAYAT DIRECTORATE AND ORS.
|
September 14, 2015 |
S. LALITHA Vs. DISTRICT COLLECTOR
|
January 8, 2015 |
S. LAXMI KUMARI Vs. L.V. BOOPAL AND ORS.
|
July 2, 2015 |
S. LINGESHWARAN Vs. THE SUB-REGISTRAR, PURASAWALKAM AND ORS.
|
February 20, 2015 |
S. LOURDUSAMY AND ORS. Vs. STATE AND ORS.
|
February 24, 2015 |
S. MAHALAKSHMI Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 20, 2015 |
S. MAHARAJAN Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
March 5, 2015 |
S. MAHESWARAN Vs. THE REGIONAL TRANSPORT OFFICER
|
October 14, 2015 |
S. MANICKAM Vs. THE COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
March 11, 2015 |
S. MANIVANNAN AND ORS. Vs. S. VENKATESAN
|
March 5, 2015 |
S. MANOHARAN Vs. THE DEPUTY REGISTRAR AND ORS.
|
February 26, 2015 |
S. MANOHARAN AND ORS. Vs. MARAYAMMAL AND ORS.
|
June 25, 2015 |
S. MARAN Vs. THE DISTRICT COLLECTOR, TIRUNELVELI DISTRICT AND ORS.
|
July 2, 2015 |
S. MARI AND ORS. Vs. THE PRESIDENT GNAYIRU FIRST GRADE PANCHAYAT SHOLAVARAM AND ORS.
|
March 23, 2015 |
S. MARY Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
|
April 8, 2015 |
S. MOHAMED JAMAL MOHIDEEN Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 30, 2015 |
S. MUKANCHAND BOTHRA Vs. SHANMUGA SELVI
|
March 6, 2015 |
S. MUKANCHAND BOTHRA Vs. P. MANI
|
March 6, 2015 |
S. MURALIDHARAN Vs. NOGARAJ AND ORS.
|
July 27, 2015 |
S. MURUGAN Vs. MALAICHAMY
|
July 27, 2015 |
S. MURUGAN AND ORS. Vs. THE CHAIRMAN, SATHYAMANGALAM MUNICIPALITY AND ORS.
|
March 11, 2015 |
S. MUTHAMILSELVI Vs. THE STATE
|
September 9, 2015 |
S. MUTHUKRISHNAN Vs. THE DIRECTOR AND ORS.
|
April 6, 2015 |
S. MUTHUKUMAR Vs. M. PARI
|
March 30, 2015 |
S. MYTHILI Vs. BALAJI AND ORS.
|
June 23, 2015 |
S. NAGAMANI AND ORS. Vs. THE DISTRICT REGISTRAR OF SOCIETIES AND ORS.
|
August 28, 2015 |
S. NAGARAJ Vs. THE DIRECTOR GENERAL OF POLICE
|
January 7, 2015 |
S. NAMBHURAJAN Vs. THE INSPECTOR OF POLICE KENIKARAI POLICE STATION
|
September 1, 2015 |
S. NARAYANAN Vs. N. MUTHULAKSHMI
|
October 1, 2015 |
S. NATARAJAN Vs. THE UNION TERRITORY OF PONDICHERRY AND ORS.
|
November 5, 2015 |
S. NATARAJAN Vs. S.V. GLOBAL MILLS LTD. AND ORS.
|
April 27, 2015 |
S. NATARAJAN AND ORS. Vs. S.V. GLOBAL MILLS LIMITED AND ORS.
|
December 18, 2015 |
S. NIRMALA Vs. THE DIRECTOR OF TOWN AND COUNTRY PLANNING AND ORS.
|
June 23, 2015 |
S. NITHYANANDHAM Vs. THE DIRECTOR OF TOWN AND COUNTRY PLANNING AND ORS.
|
December 18, 2015 |
S. NOVA Vs. THE DISTRICT REGISTRAR, MADURAI AND ORS.
|
June 8, 2015 |
S. OUMAPADY Vs. THE GOVERNMENT OF INDIA AND ORS.
|
February 17, 2015 |
S. PALANISAMY AND ORS. Vs. S. SUNDARAM AND ORS.
|
October 15, 2015 |
S. PANDI Vs. THE STATE
|
April 21, 2015 |
S. PARVEEN AND ORS. Vs. N. SHAMEEMKHAN AND ORS.
|
March 26, 2015 |
S. PERIASWAMY Vs. INDIA BUILDERS AND ORS.
|
June 4, 2015 |
S. PERIYASAMY Vs. THE DIRECTOR OF RURAL DEVELOPMENT DEPARTMENT AND ORS.
|
March 9, 2015 |
S. PERIYASAMY Vs. D. RAJASEKAR
|
February 24, 2015 |
S. PORCHEZHIAN Vs. THE JOINT DIRECTOR (PERSONAL) DEPARTMENT OF SCHOOL EDUCATION AND ORS.
|
March 9, 2015 |
S. PRAGASAM Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
March 13, 2015 |
S. PRAKASH Vs. A. PALANIAPPAN
|
February 24, 2015 |
S. PREMKUMAR Vs. THE SUB-INSPECTOR OF POLICE AND ORS.
|
July 14, 2015 |
S. PRIJI Vs. DISTRICT COLLECTOR
|
January 28, 2015 |
S. PRIYA Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
|
April 13, 2015 |
S. PURUSHOTHAMAN AND ORS. Vs. CHINNI SUBBAIAH CHETTY CHARITIES AND ORS.
|
January 13, 2015 |
S. RADHAKRISHNAN Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
February 10, 2015 |
S. RAJ PANDYAN Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU HOUSING & URBAN DEVELOPMENT AND ORS.
|
February 23, 2015 |
S. RAJAGOPALA GOWDA Vs. THE MOTRO VEHICLES INSPECTOR
|
December 1, 2015 |
S. RAJALAKSHMI Vs. THE SUB-REGISTRAR
|
February 19, 2015 |
S. RAJAMMAL AND ORS. Vs. THE DISTRICT COLLECTOR, DHARMAPURI AND ORS.
|
October 14, 2015 |
S. RAJASEKAR AND ORS. Vs. SARTAJ BEGUM AND ORS.
|
March 9, 2015 |
S. RAJASEKARAN Vs. THE DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING MINISTRY OF LABOUR AND ORS.
|
February 25, 2015 |
S. RAJENDRAN Vs. K. RAMANUJAM AND ORS.
|
March 6, 2015 |
S. RAJKANNU Vs. R. SHANMUGAPRIYA
|
August 20, 2015 |
S. RAMADOSS Vs. STATE
|
December 22, 2015 |
S. RAMESH AND ORS. Vs. A. RAMAKICHENANE
|
October 30, 2015 |
S. RANGARAJAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 24, 2015 |
S. RAVI AND ORS. Vs. THE DISTRICT COLLECTOR AND ORS.
|
March 6, 2015 |
S. RAVICHANDRAN Vs. THE EXECUTIVE OFFICER, DHARMA RAJA VEMBULIAMMAN THIRUKOIL AND ORS.
|
December 15, 2015 |
S. SAMPATH Vs. THE JOINT REGISTRAR/MANAGING DIRECTOR AND ORS.
|
February 4, 2015 |
S. SANKAR GANESH Vs. THE SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND ORS.
|
December 4, 2015 |
S. SANTHANAKRISHNAN Vs. THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION MADURAI (DIV-IV) LTD.
|
February 10, 2015 |
S. SANTHI Vs. R. CHINNA CHETTY AND ORS.
|
June 8, 2015 |
S. SANTHI Vs. THE INSPECTOR GENERAL OF REGISTRATION AND CHIEF REVENUE CONTROLLING AUTHORITY AND ORS.
|
January 27, 2015 |
S. SARANYAH Vs. E. MANIKANDAN
|
August 12, 2015 |
S. SARASWATHI AND ORS. Vs. K.D. RAMACHANDRA MUDALIAR
|
February 18, 2015 |
S. SARAVANA KUMAR Vs. M. SUBBAIYAN AND ORS.
|
March 20, 2015 |
S. SARAVANA KUMAR Vs. R. SRINIVASAN
|
February 12, 2015 |
S. SAROJA Vs. M.C.T.A. RAJAN AND ORS.
|
April 20, 2015 |
S. SASIKALA DEVI AND ORS. Vs. THE TAMILNADU DR. M.G.R. MEDICAL UNIVERSITY AND ORS.
|
July 28, 2015 |
S. SATHISH KUMAR Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
February 27, 2015 |
S. SATHYA Vs. STATE OF TAMILNADU AND ORS.
|
September 1, 2015 |
S. SEKAR AND ORS. Vs. THE CHIEF ENGINEER TRANSMISSION PROJECT-I TAN TRANSCO TAMILNADU ELECTRICITY BOARD AND ORS.
|
July 7, 2015 |
S. SELVAM Vs. THE DISTRICT MANAGER
|
August 3, 2015 |
S. SELVARAJ Vs. RAMJANALLY EBRAHIMCURRIM CHATRIWALA TRUST AND ORS.
|
November 27, 2015 |
S. SENKUTTUVAN Vs. THE STATE AND ORS.
|
April 8, 2015 |
S. SENTHOORAN Vs. THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT (ADMIN.) AND ORS.
|
January 5, 2015 |
S. SHANMUGAM Vs. ANNAMMAL
|
August 10, 2015 |
S. SHANMUGAM AND ORS. Vs. CHANDRASEKARAN
|
November 2, 2015 |
S. SHANMUGAVEL Vs. THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
|
February 16, 2015 |
S. SIVAGAMI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 26, 2015 |
S. SIVALINGAM Vs. UNION OF INDIA AND ORS.
|
August 17, 2015 |
S. SOMACHANDRASEKARAN Vs. THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (TIRUNELVELI) LTD. AND ORS.
|
April 29, 2015 |
S. SOUNDAR RAJAN AND ORS. Vs. STATE
|
April 6, 2015 |
S. SOUNDARAPANDIAN Vs. R. SRINIVASAN AND ORS.
|
December 18, 2015 |
S. SRINIVASAN Vs. THE DISTRICT COLLECTOR, MADRAS DISTRICT AND ORS.
|
December 22, 2015 |
S. SUBABALASUNDARI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
March 23, 2015 |
S. SUBBIAH Vs. STATE
|
October 29, 2015 |
S. SUGAVANAM Vs. K.N. SUBRAMANIA SHAH AND ORS.
|
September 8, 2015 |
S. SUNDARSANAKUMARI Vs. THE COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT AND ORS.
|
November 20, 2015 |
S. TAMILSELVAN AND ORS. Vs. THE DISTRICT COLLECTOR, TIRUNELVELI DISTRICT AND ORS.
|
July 2, 2015 |
S. THARMARAJ Vs. THE UNION OF INDIA AND ORS.
|
January 19, 2015 |
S. THEIVANAI Vs. THE COMMISSIONER, CORPORATION OF MADURAI AND ORS.
|
April 15, 2015 |
S. THIAGARAJAN Vs. TAMILSELVI AND ORS.
|
April 7, 2015 |
S. THILLAI NADARAJAN Vs. RAMAKRISHNA THEVAR AND ORS.
|
February 17, 2015 |
S. THIRUMANI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 30, 2015 |
S. THIRUMOORTHY Vs. STATE
|
April 21, 2015 |
S. UDAYASANKAR Vs. R. KOTHANDAPANI AND ORS.
|
July 21, 2015 |
S. UMAMAHESWARAN Vs. M.S. & CO.
|
April 28, 2015 |
S. VAIDYANATHAN Vs. ELYSIAN LIFE SCIENCES PRIVATE LIMITED
|
September 25, 2015 |
S. VAIKUNDARAJAN AND ORS. Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE AND ORS.
|
March 25, 2015 |
S. VARADHARAJAN Vs. G. RAJAVELU
|
October 14, 2015 |
S. VARADHARAJAN AND ORS. Vs. THE REVENUE DIVISIONAL OFFICER
|
August 28, 2015 |
S. VEERAKUMAR Vs. STATE AND ORS.
|
June 11, 2015 |
S. VEERALAKSHMI Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
February 3, 2015 |
S. VELANKANNI Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER, SIVAGANGAI AND ORS.
|
April 24, 2015 |
S. VENKATACHALAM Vs. THE COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT AND ORS.
|
June 3, 2015 |
S. VENKATARAMAN Vs. K.S. BALAKRISHNAN (BABU) AND ORS.
|
October 26, 2015 |
S. VENUGOPAL Vs. THE REGIONAL TRANSPORT OFFICER
|
October 27, 2015 |
S. VIJAYALAKSHMI Vs. R. CHANDRASEKARAN
|
March 25, 2015 |
S. VINCENT Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 4, 2015 |
S. VINOTH Vs. THE SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, STATE OF TAMIL NADU AND ORS.
|
November 18, 2015 |
S. VISHNU Vs. THE SECRETARY TO GOVERNMENT, DEPARTMENT OF HEALTH AND ORS.
|
September 2, 2015 |
S. VISHUDHA Vs. THE SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT AND ORS.
|
June 22, 2015 |
S. VISWANATHAN Vs. STATE BANK OF INDIA AND ORS.
|
February 18, 2015 |
S. VIVEK Vs. THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
|
November 4, 2015 |
S.A. HAKIM Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT AND ORS.
|
November 18, 2015 |
S.A. RAMALINGAM Vs. ELUMALAI
|
February 27, 2015 |
S.ANBARASU Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU,SOCIAL WELFARE DEPARTMENT
|
July 8, 2015 |
S.BALAKRISHNAN Vs. THE MANAGING DIRECTOR
|
December 8, 2015 |
S.BHARANI Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
January 5, 2015 |
S.C. RATHINA VELU Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
|
October 16, 2015 |
S.C. RETHISH KUMAR Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AND ORS.
|
June 1, 2015 |
S.DURAIRAJ Vs. THE TAMIL NADU STATE TRANSPORT KUMBAKONAM
|
December 9, 2015 |
S.E. IQBAL AND ORS. Vs. THE SUB REGISTRAR AND ORS.
|
February 24, 2015 |
S.G. MANIVEL Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
April 24, 2015 |
S.G. RAJAMANICKAM Vs. S. KANAGAVALLI AND ORS.
|
February 24, 2015 |
S.G.P. RAJ Vs. STATE
|
March 17, 2015 |
S.ILANGO Vs. THE DEPUTY SUPERINTENDENT OF POLICE
|
December 4, 2015 |
S.J. VASUDEVAN Vs. SUB DIVISIONAL MAGISTRATE
|
January 9, 2015 |
S.J.S. PAUL AND ORS. Vs. R.M. THANGAPALAM AND ORS.
|
June 26, 2015 |
S.K. MAHENDRAN Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
June 2, 2015 |
S.K. SREEDHAR Vs. R. RAGHAVAN
|
February 16, 2015 |
S.K. SUBRAMANIAM AND ORS. Vs. CHINNAKANNU
|
February 5, 2015 |
S.K. SUNDARAM Vs. THE DISTRICT REVENUE OFFICER AND ORS.
|
November 25, 2015 |
S.KASTURI KALYANI Vs. THE DIRECTOR OF SCHOOL EDUCATION
|
December 8, 2015 |
S.M. ANAND VEL Vs. UNION OF INDIA AND ORS.
|
July 20, 2015 |
S.M. ANANTHA MURUGAN Vs. THE CHAIRMAN, BAR COUNCIL OF INDIA AND ORS.
|
October 6, 2015 |
S.M. ANANTHA MURUGAN Vs. HOME SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS.
|
June 12, 2015 |
S.M. RAMIAH Vs. THE ASSISTANT SUPERINTENDENT OF POLICE
|
January 20, 2015 |
S.M. SUBRAMANIAM AND ORS. Vs. PERIASAMY AND ORS.
|
April 15, 2015 |
S.M.J. MARY JOSELIN KINGSLY Vs. THE DISTRICT EDUCATIONAL OFFICER, THUCKALAY AND ORS.
|
April 30, 2015 |
S.MADHIYAZHAGAN Vs. STATE
|
August 20, 2015 |
S.MANOHAR Vs. THE COMMISSIONER
|
December 3, 2015 |
S.MUKANCHAND BOTHRA Vs. RAJIV GANDHI MEMORIAL EDUCATIONAL CHARITABLE TRUST
|
December 22, 2015 |
S.N. SUMATHI Vs. STATE OF TAMIL NADU AND ORS.
|
April 10, 2015 |
S.N. THIYAGARAJAN AND ORS. Vs. S. RATHINAMMAL AND ORS.
|
July 13, 2015 |
S.P. SARASWATHI TRADERS AND ORS. Vs. REGIONAL DIRECTOR, ESI CORPN.
|
September 3, 2015 |
S.P. VASUDEVAN AND ORS. Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND ORS.
|
December 4, 2015 |
S.P. VASUDEVAN AND ORS. Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND ORS.
|
April 30, 2015 |
S.PANDIYAN Vs. THE DISTRICT COLLECTOR
|
December 3, 2015 |
S.PAUL JEYASTAN Vs. THE PASSPORT OFFICER
|
December 4, 2015 |
S.PURUSHOTHAMAN Vs. THE PRESIDENT
|
December 3, 2015 |
S.R. DEEPAK Vs. THE TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY
|
October 15, 2015 |
S.R. SRIDHAR Vs. VENKITAPATHY AND ORS.
|
November 23, 2015 |
S.R.S. TRAVELS AND ORS. Vs. THE TRANSPORT COMMISSIONER
|
June 4, 2015 |
S.RAJENDRA PRASA Vs. THE REGIONAL TRANSPORT OFFICER
|
December 9, 2015 |
S.RAJENDRAN Vs. THE DIRECTOR GENERAL OF POLICE
|
December 3, 2015 |
S.S. ANANDARAJA Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. AND ORS.
|
April 6, 2015 |
S.S. SHRINIDHI Vs. THE STATE OF TAMIL NADU AND ORS.
|
August 11, 2015 |
S.S.KRISHNAN Vs. THE STATE OF TAMIL NADU
|
December 9, 2015 |
S.S.M. TRADERS Vs. THE COMMERCIAL TAX OFFICER
|
April 13, 2015 |
S.SAPNA Vs. THE BRANCH MANAGER
|
December 2, 2015 |
S.SELVA KUMAR Vs. STATE
|
April 21, 2015 |
S.T. CHANDRAMOHAN Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
January 5, 2015 |
S.THUKKAMUTHU Vs. MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
|
November 23, 2015 |
S.UDAYAN Vs. THE SUPERINTENDENT OF POLICE
|
December 4, 2015 |
S.V. KUMAR Vs. VIMALA
|
October 6, 2015 |
S.V.D. JEEVANAND Vs. NIC ARTS AND ORS.
|
August 13, 2015 |
S.V.R. SAROJA AND ORS. Vs. S.V. MATHAPRASAD AND ORS.
|
February 16, 2015 |
S.V.S. EDUCATIONAL AND SOCIAL SERVICE TRUST Vs. THE UNDER SECRETARY, DEPARTMENT OF AYURVEDA, YOGA & NATUROPATHY UNANI, SIDDHA & HOMEOPATHY (AYUSH), GOVERNMENT OF INDIA, MINISTRY OF HEALTH AND WELFARE AND ORS.
|
January 6, 2015 |
SABITHA BANU Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
|
December 14, 2015 |
SADASIVAM Vs. STATE OF TAMIL NADU AND ORS.
|
March 23, 2015 |
SADASIVAM Vs. KASILINGAM AND ORS.
|
March 12, 2015 |
SADASIVAN Vs. STATE
|
March 17, 2015 |
SADAYAN AND ORS. Vs. PARAMASIVAM AND ORS.
|
April 22, 2015 |
SADISHKUMAR AND ORS. Vs. THE STATE
|
January 30, 2015 |
SAEHAN STAMPING PVT. LTD. Vs. COMMISSIONER OF C. EX., CHENNAI-IV
|
April 16, 2015 |
SAGAYARAJ Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPT , CHENNAI-9 ; COMMISSIONER OF POLICE, CHENNAI ; INSPECTOR OF POLICE, M3 PUZHAL POLICE STATION, CHENNAI
|
March 31, 2015 |
SAHELI EXPORT PRIVATE LIMITED Vs. MINISTRY OF NEW AND RENEWALABLE ENERGY; INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED
|
March 17, 2015 |
SAI CATERERS Vs. STATION DIRECTOR, NUCLEAR POWER CORPORATION OF INDIA LTD ; MANAGER (HR-ER- & ENGINEER IN CHARGE NUCLEAR POWER CORPORATION OF INDIA LTD
|
March 18, 2015 |
SAI CATERERS Vs. THE THE STATION DIRECTOR, NUCLEAR POWER CORPORATION OF INDIA LTD. AND ORS.
|
February 12, 2015 |
SAIBUDEEN Vs. TAMIL NADU WAKF BOARD AND ORS.
|
August 19, 2015 |
SAISUDHIR INFRASTRUCTURES LTD. AND ORS. Vs. THE MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD AND ORS.
|
March 18, 2015 |
SAJJAN DEVI MEHTA Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 11, 2015 |
SAKTHI GAS AGENCY Vs. UNION OF INDIA
|
March 4, 2015 |
SAKTHI GOPALAKRISHNAN AND ORS. Vs. MYLATHAL AND ORS.
|
December 22, 2015 |
SAKTHI INDUSTRIES Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2015 |
SAKTHIKUMAR Vs. STATE
|
November 30, 2015 |
SAKTHIKUMAR Vs. THE SECRETARY TO THE GOVERNMENT, GOVERNMENT OF TAMIL NADU AND ORS.
|
April 13, 2015 |
SAKTHIVEL Vs. STATE
|
June 29, 2015 |
SAKTHIVEL Vs. STATE
|
January 9, 2015 |
SAKTHIVEL Vs. GOVINDAMMAL AND ORS.
|
October 28, 2015 |
SAKTHIVEL Vs. STATE
|
February 4, 2015 |
SAKTHIVEL Vs. STATE
|
November 24, 2015 |
SAKUNTHALA Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
|
September 15, 2015 |
SAKUNTHALA Vs. CHINNAPONNU AND ORS.
|
January 29, 2015 |
SALEEMA BEEVI Vs. A JAFFER SAIT
|
June 8, 2015 |
SALEM TOLLWAYS LIMITED Vs. THE ASSISTANT COMMISSIONER (CT) AND ORS.
|
February 12, 2015 |
SALOMI AND ORS. Vs. RAJAMANI
|
June 30, 2015 |
SAMBANDAM AND ORS. Vs. STATE
|
October 14, 2015 |
SAMBAR @ SHANMUGAM Vs. STATE
|
August 6, 2015 |
SAMBOORNAMMAL Vs. STATE OF TAMIL NADU AND ORS.
|
February 12, 2015 |
SAMEER KUMAR SHARMA Vs. GOVERNMENT OF TAMIL NADU; SPECIAL COMMISSIONER AND
COMMISSIONER OF LAND REFORMS; ASSISTANT COMMISSIONER; ROTARY CLUB OF MADRAS
|
September 16, 2015 |
SAMI NADAR Vs. JOHNSON MOSES
|
July 31, 2015 |
SAMI RAJ, MINOR RESPONDENTS 2 AND 3 ARE REPRESENTED BY THEIR MOTHER AND NATURAL GUARDIAN, THE FIRST RESPONDENT HEREIN SOUNDARAVALLIAMMAL (SINCE DECEASED) Vs. S. NEELAVATHY
|
July 28, 2015 |
SAMPATH KUMAR Vs. THE STATE
|
January 28, 2015 |
SAMSUL HUDA Vs. MAHAMADA BEEVI AND OTHERS
|
October 15, 2015 |
SAMSUL HUDA Vs. MAHAMADA BEEVI AND ORS.
|
October 15, 2015 |
SAMUTHIRAM Vs. THE STATE
|
October 1, 2015 |
SAMUTHIRAPANDI Vs. RAMAKRISHNAN AND ORS.
|
October 28, 2015 |
SANCHAR NIGAM ASSOCIATION OF TELECOM Vs. UNION OF INDIA
|
March 26, 2015 |
SANCHETI MOTORS LTD. Vs. THE INCOME TAX OFFICER, COMPANY WARD I(3)
|
February 18, 2015 |
SANCO TRANS LIMITED Vs. THE COMMISSIONER OF CUSTOMS SEA PORT/IMPORTS CUSTOMS HOUSE
|
June 11, 2015 |
SANGEETHA Vs. A. RAJA
|
March 3, 2015 |
SANGEETHA ENTERPRISES Vs. THE ASSISTANT COMMISSIONER (CT)
|
September 25, 2015 |
SANGILIPANDI Vs. STATE OF TAMIL NADU
|
October 7, 2015 |
SANJAY SINGH Vs. THE STATE AND ORS.
|
June 30, 2015 |
SANJEEV NARULA AND ORS. Vs. STATE AND ORS.
|
June 26, 2015 |
SANKARANARAYANAN Vs. PONNUSAMY
|
June 23, 2015 |
SANKARAPANDIAN Vs. STATE
|
January 13, 2015 |
SANMAR SPECIALITY CHEMICALS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
February 18, 2015 |
SANTHA Vs. ANJALI DEVI
|
September 11, 2015 |
SANTHANA MERCY Vs. SECRETARY, GOVERNMENT OF TAMILNADU
|
September 2, 2015 |
SANTHANALAKSHMI AND ORS. Vs. R. JANANI
|
April 10, 2015 |
SANTHANAM AND ORS. Vs. STATE
|
September 2, 2015 |
SANTHIRAKANI AND ORS. Vs. VIJAYA AND ORS.
|
March 30, 2015 |
SANTHOSH Vs. INSPECTOR OF POLICE
|
September 2, 2015 |
SARALA Vs. STATE OF TAMIL NADU
|
March 23, 2015 |
SARALA VASU AND ORS. Vs. BELAIR CORPORATION PRIVATE LIMITED AND ORS.
|
July 1, 2015 |
SARAN ENTERPRISES Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
|
October 15, 2015 |
SARANYA Vs. STATE OF TAMIL NADU AND ORS.
|
November 6, 2015 |
SARASU Vs. STATE OF TAMILNADU; COMMISSIONER OF POLICE
|
August 18, 2015 |
SARASWATHI Vs. P.S. SWARNALATHA
|
March 12, 2015 |
SARASWATHI AMMAL AND ORS. Vs. G. DURAIRAJ
|
June 15, 2015 |
SARATHBABU Vs. STATE
|
October 28, 2015 |
SARAVANA GLOBAL ENERGY LIMITED Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS.
|
October 16, 2015 |
SARAVANA KUMAR Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 21, 2015 |
SARAVANA TRANSPORTS Vs. THE MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION AND ORS.
|
August 11, 2015 |
SARAVANAKUMAR Vs. N KARTHIKEYAN
|
July 8, 2015 |
SARAVANAN Vs. STATE
|
August 17, 2015 |
SARAVANAN Vs. STATE
|
September 30, 2015 |
SARAVANAN Vs. STATE
|
June 11, 2015 |
SARAVANAN Vs. STATE
|
February 10, 2015 |
SARAVANAN RAVI Vs. STATE
|
October 13, 2015 |
SARFARRAZ ALI A.S.Y. Vs. SAVEETHA SCHOOL OF LAW
|
September 9, 2015 |
SARNITA COMPACTORS PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER AND ORS.
|
October 8, 2015 |
SARO INTERNATIONAL FREIGHT SYSTEM Vs. COMMISSIONER OF CUSTOMS
|
December 8, 2015 |
SAROJA AND ORS. Vs. THE STATE
|
April 22, 2015 |
SAROJA AND ORS. Vs. P. ARUMUGAM AND ORS.
|
September 1, 2015 |
SAROJA CHANDRASEKAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
July 15, 2015 |
SAROJINI AND ORS. Vs. NANJAKKAL AND ORS.
|
June 26, 2015 |
SASIKALA Vs. THE DISTRICT COLLECTOR AND ORS.
|
March 17, 2015 |
SASIKUMAR Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
March 30, 2015 |
SASIKUMAR Vs. STATE AND ORS.
|
June 4, 2015 |
SATHIS Vs. STATE
|
March 10, 2015 |
SATHIYARAJ Vs. INSPECTOR OF POLICE
|
September 30, 2015 |
SATHYAMANGALAM AGRICULTURAL PRODUCERS COOP. MARKETING SOCIETY LTD. Vs. CESTAT
|
August 7, 2015 |
SATYASEELAN Vs. THE COMMISSIONER OF EXCISE AND ORS.
|
December 18, 2015 |
SCHWAN-STABILO SCHWANHAEUSSER GMBH & CO. Vs. LUXOR WRITING INSTRUMENTS PVT. LTD.
|
June 24, 2015 |
SECRETARY
DEPARTMENT OF AYURVEDA YHOGA Vs. S V S EDUCATIONAL
|
August 17, 2015 |
SECRETARY TO GOVERNMENT Vs. S MUTHUCHAMY PANDIAN
|
November 4, 2015 |
SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, DEPARTMENT OF SCHOOL EDUCATION & LITERACY AND ORS. Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
February 27, 2015 |
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. C. YATHEESHVARAN
|
September 11, 2015 |
SECRETARY TO GOVERNMENT OF TAMIL NADU AND OTHERS Vs. G PARTHIBAN
|
October 16, 2015 |
SECRETARY TO GOVERNMENT,
GOVERNMENT OF TAMIL NADU; COMMISSIONER OF POLICE; ASSISTANT COMMISSIONER OF POLICE; INSPECTOR OF POLICE Vs. C MUTHUPANDIAN @ MUTHUPANDI
|
November 17, 2015 |
SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT; DIRECTOR OF SURVEY AND SETTLEMENT,; ASSISTANT DIRECTOR OF SURVEYS,
SURVEY AND LAND RECORDS Vs. C DURAIRAJU
|
April 28, 2015 |
SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, PUDUCHERRY; CHAIRMAN, CENTRALIZED ADMISSION COMMITTEE (CENTAC), PUDUCHERRY ENGINEERING COLLEGE CAMPUS, PUDUCHERRY; CONVENOR, CENTRALIZED ADMISSION COMMITTEE, PUDUCHERRY UNION TERRITORY Vs. MINOR R NANDHINI
|
October 1, 2015 |
SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS. Vs. V. RADHAKRISHNAN
|
June 3, 2015 |
SECRETARY TO GOVERNMENT; PAY AND ACCOUNTS OFFICER Vs. T BABU
|
March 31, 2015 |
SECRETARY, RAJAPALAYAM RAJUS COLLEGE Vs. DIRECTOR OF COLLEGIATE EDUCATION AND ORS
|
February 24, 2015 |
SECRETARY, TRANSPORT DEPARTMENT, SECRETARIAT Vs. K A PADMAVATHI; MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION
|
August 5, 2015 |
SECURSYS TECHNOLOGIES (P) LTD. Vs. IVRCL LIMITED
|
February 9, 2015 |
SEENU Vs. STATE
|
September 4, 2015 |
SEERANGAN AND ORS. Vs. MURUGAN
|
September 18, 2015 |
SEETHA Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE SALEM CITY
|
July 13, 2015 |
SEETHA Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 10, 2015 |
SEETHALAKSHMI Vs. COMMISSIONER OF POLICE; SECRETARY TO GOVERNMENT
|
July 8, 2015 |
SEKAR Vs. COMMISSIONER OF POLICE, THOOTHUKUDI DISTRICT, THOOTHUKUDI AND OTHERS
|
December 4, 2015 |
SEKAR AND ORS. Vs. STATE
|
September 23, 2015 |
SELECT & CO. Vs. THE COMMERCIAL TAX OFFICER
|
March 24, 2015 |
SELLA PAPPA AND ORS. Vs. C. JAYARAMAN
|
September 8, 2015 |
SELLADURAI Vs. STATE
|
October 5, 2015 |
SELLAMUTHU DEVAR FILMS Vs. NIC ARTS; CHIMBU CINE ARTS; GEMINI COLOR LABORATORIES
|
August 13, 2015 |
SELLAPAGOUNDER Vs. SAMIYAPPAN AND ORS.
|
October 29, 2015 |
SELLAPPA GOUNDER Vs. PALANISAMI AND ORS.
|
October 6, 2015 |
SELVAKUMAR Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
July 24, 2015 |
SELVAKUMAR Vs. STATE AND ORS
|
September 30, 2015 |
SELVAM Vs. THE STATE
|
January 27, 2015 |
SELVAM AND ORS. Vs. STATE
|
August 18, 2015 |
SELVARAJ Vs. RAVICHANDRAN AND ORS.
|
April 28, 2015 |
SELVARAJ Vs. M.ASAITHAMBI
|
February 25, 2015 |
SELVARAJ Vs. INSPECTOR OF POLICE, KAVARAPETTAI POLICE STATION
|
February 4, 2015 |
SELVARAJ AND ORS. Vs. STATE
|
April 17, 2015 |
SELVARAJU Vs. THE DISTRICT REVENUE OFFICER, THANJAVUR DISTRICT AND ORS.
|
September 9, 2015 |
SELVARATHINATHAMMAL Vs. R. RAJESWARI
|
July 2, 2015 |
SELVASUBRAMANIAM Vs. SUBBURATHINAM
|
March 25, 2015 |
SELVI Vs. STATE OF TAMIL NADU AND ORS.
|
June 30, 2015 |
SELVI Vs. STATE
|
October 29, 2015 |
SELVI G. PADMAVATHY Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
September 7, 2015 |
SELVI NIVETHA B Vs. VICE CHANCELLOR; GOVERNING COUNCIL; CHAIRMAN
STANDING ACADEMIC BOARD
|
September 25, 2015 |
SELVINTH GNANESH JOSHUA Vs. LABOUR OFFICER - III
|
January 21, 2015 |
SEMBU HARINATH Vs. THE DEPUTY GENERAL MANAGER
|
January 20, 2015 |
SENATHI NA.VENKITASALAPATHI AYYER & SONS PRIVATE TRUST Vs. INDHUMATHI AND ORS.
|
February 5, 2015 |
SENGODAN Vs. MANICKAM
|
January 28, 2015 |
SENIOR REGIONAL MANAGER Vs. DISTRICT COLLECTOR; JOINT CHIEF CONTROLLER OF EXPLOSIVES; S SANKAR RAMAN; LALITHA SETHURAMAN
|
September 9, 2015 |
SENTHIL Vs. INSPECTOR OF POLICE, S S COLONY POLICE STATION
|
March 31, 2015 |
SENTHIL Vs. STATE
|
March 19, 2015 |
SENTHIL @ GOWTHAMAN Vs. STATE
|
October 1, 2015 |
SENTHIL ALIAS KADAL SENTHIL Vs. STATE
|
November 24, 2015 |
SENTHIL ANDAVAR Vs. MUTHUMARI AND ORS.
|
June 17, 2015 |
SENTHIL KUMAR Vs. SHANKAR
|
February 3, 2015 |
SENTHILKUMAR Vs. STATE
|
August 19, 2015 |
SENTHILKUMAR Vs. RANJANA DEVI
|
August 17, 2015 |
SENTHILKUMARI Vs. STATE OF TAMIL NADU
|
September 16, 2015 |
SENTHILNATHAN Vs. THE INSPECTOR OF POLICE
|
April 1, 2015 |
SESA STERLITE LTD. Vs. THE UNION OF INDIA AND ORS.
|
February 5, 2015 |
SESA STERLITE LTD. Vs. UNION OF INDIA
|
April 15, 2015 |
SESA STERLITE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2015 |
SESCOT SHEET METAL WORKS LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
March 20, 2015 |
SESHASAYEE INDUSTRIES LTD. AND ORS. Vs. PATEL ROADWAYS (P) LTD.
|
June 23, 2015 |
SETHU BASKARAN @ NAGU; MUTHAMMAL Vs. STATE
|
August 14, 2015 |
SETHULINGAM AND ORS. Vs. THE STATE
|
April 9, 2015 |
SETTHU Vs. THE STATE OF TAMILNADU AND ORS.
|
August 10, 2015 |
SEVEN ARTS FILMS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 7, 2015 |
SEVEN HILLS MEDTECH SYSTEMS Vs. COMMERCIAL TAX OFFICER, AMMAINDAKARAI ASSESSMENT CIRCLE, DAWLATH TOWERS
|
December 17, 2015 |
SEYADHU BEEDI COMPANY REGISTERED FIRM, (REGD. NO. 26/55) Vs. T. LINGADURAI
|
April 16, 2015 |
SHAGUL HAMMED Vs. MOHAMMED HUSSAIN AND ORS.
|
February 18, 2015 |
SHAIK NOORUDEEN Vs. A. AZIZUL KARIM AND ORS.
|
October 29, 2015 |
SHAJAHAN BEGAUM Vs. THE CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD
|
August 19, 2015 |
SHAKUNTHALA Vs. R GOVINDAN; R GOVINDASAMY NAIDU
|
December 15, 2015 |
SHAKUNTHALA Vs. THE STATE AND ORS.
|
March 19, 2015 |
SHALIMAR TANNING COMPANY Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
October 13, 2015 |
SHAMNAD BASHEER Vs. UNION OF INDIA AND ORS.
|
March 10, 2015 |
SHAN HOLIDAY INN PVT. LTD. Vs. THE ASSISTANT COMMISSIONER (CT) AND ORS.
|
September 21, 2015 |
SHANMUGA Vs. RUKMANI
|
January 12, 2015 |
SHANMUGA ARTS SCIENCE AND TECHNOLOGY RESEARCH ACADEMY Vs. THE DISTRICT CONSUMER DISPUTES REDRESSAL FORUM AND ORS.
|
January 9, 2015 |
SHANMUGAM Vs. THE SECRETARY TO THE GOVERNMENT, GOVERNMENT OF TAMIL NADU (HOME) PROHIBITION AND EXCISE DEPT. AND ORS.
|
March 31, 2015 |
SHANMUGAM Vs. BANUMATHI
|
July 13, 2015 |
SHANMUGAM Vs. STATE
|
October 1, 2015 |
SHANMUGAM Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE; ASSISTANT COMMISSIONER; INSPECTOR HINDU RELIGIOUS AND CHARITABLE; M KOTHANDAPANI; A PAZHANI; A RAMALINGAM; R SAMBASIVAM; R VISWANATHAN; S SUNDARAM; G RENGANATHAN; K SADIYAN; M KONORI GOUNDER; PICHAI GOUN
|
March 24, 2015 |
SHANMUGAM AND ORS. Vs. THE CHILD TRUST AND ORS.
|
January 23, 2015 |
SHANMUGAM CHETTIAR Vs. THE JOINT COMMISSIONER-CUM-EXECUTIVE OFFICER, ARULMIGHU DHANDAYUTHAPANI SWAMY THIRUKOIL
|
May 14, 2015 |
SHANMUGANANDA BAJANAI MUTT AND ORS. Vs. SHANMUGANANDA BAJANI MUTT AND ORS.
|
March 31, 2015 |
SHANMUGANATHAN Vs. T.M.ARUNKANNAN
|
December 3, 2015 |
SHANMUGAPRIYA Vs. K. JEGATHEESWARAN
|
September 7, 2015 |
SHANMUGASUNDARAM Vs. THE STATE
|
January 12, 2015 |
SHANMUGASUNDARAM Vs. N.JEYAPANDIAN
|
December 4, 2015 |
SHANMUGAVADIVEL AND ORS. Vs. THE SUPERINTENDENT OF POLICE, THENI DISTRICT AND ORS.
|
June 3, 2015 |
SHANMUGHA MUDALIAR Vs. KRISHNASAMY MUDLIAR
|
January 27, 2015 |
SHANMUGHAM AND ORS. Vs. VELLAIYAPPA GOUNDER AND ORS.
|
October 29, 2015 |
SHANMUGHASUNDARAM Vs. SIVASANKAR
|
February 5, 2015 |
SHANTHA Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR & DISTRICT MAGISTRATE VELLORE DISTRICT
|
July 13, 2015 |
SHANTHA SRINIVASAN Vs. THE SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
April 30, 2015 |
SHANTHAMMAL Vs. E. NARAYANASWAMY AND ORS.
|
February 2, 2015 |
SHANTHI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
September 1, 2015 |
SHANTHI Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
July 20, 2015 |
SHANTHI Vs. GOVERNMENT OF TAMIL NADU
|
August 14, 2015 |
SHANTHI Vs. STATE
|
April 20, 2015 |
SHANTHI AND ORS. Vs. M. MASANAM
|
March 17, 2015 |
SHANTHI HATCHERIES Vs. DIRECTOR GENERAL OF INCOME TAX
|
October 27, 2015 |
SHARATH SRINIVAS Vs. UNION OF INDIA AND ORS.
|
March 25, 2015 |
SHARMILA Vs. RICH SOURCE INTERNATIONAL AND ORS.
|
March 24, 2015 |
SHARMILA Vs. M. IRENE MANOHAR AND ORS.
|
February 4, 2015 |
SHARPUDHIN AND ORS. Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD.
|
June 12, 2015 |
SHEIK MOHAMED ALI MOSQUE Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD
|
July 10, 2015 |
SHEIK MOHAMMED RAFIQUE AHMED Vs. JT./ADDL. C.C., AIRPORT
|
November 24, 2015 |
SHEJINDEV C. Vs. THE CONTROLLER OF EXAMINATIONS
|
December 8, 2015 |
SHENBAGAVALLI Vs. STATE
|
August 18, 2015 |
SHENBAGAVALLI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
January 9, 2015 |
SHESHA KARTHIK Vs. STATE AND ORS.
|
April 30, 2015 |
SHEVVAPET SOWRASHTRA SANGAM Vs. SAROJA
|
November 25, 2015 |
SHIVAJI RAO GAIKWAD Vs. VARSHA PRODUCTIONS
|
February 3, 2015 |
SHOLAVANDAN CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. DEPUTY COMMISSIONER OF LABOUR AND ORS.
|
February 10, 2015 |
SHREE ASSOCIATES Vs. THE COMMERCIAL TAX OFFICER, TALLAKULAM ASSESSMENT CIRCLE
|
August 19, 2015 |
SHRI KUPPAYANNA SWAMY AGENCY Vs. THE COMMERCIAL TAX OFFICER
|
June 26, 2015 |
SHRI RAMALINGA MILLS LTD. Vs. CESTAT, CHENNAI
|
August 12, 2015 |
SHRUSHTHI PLASTICS PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
June 25, 2015 |
SHUBU REALITY (SOUTH) PVT LTD Vs. ITTOOP T MALLIYEKEL; SUPER WIND PROJECT (PVT) LTD ; VASANTHA; M NELLAIAPPAN; CHIEF ENGINEER AND OTHERS
|
July 22, 2015 |
SHUNMUGAM Vs. BHARATHI
|
July 28, 2015 |
SHYAMLAL BACHANI AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (AIRPORT & AIR CARGO) INTEGRATED CARGO COMPLEX AND ORS.
|
July 3, 2015 |
SIDDHARTH SURYANARAYAN Vs. UNION OF INDIA AND ORS.
|
February 26, 2015 |
SIEMENS LIMITED Vs. PRINCIPAL SECRETARY, INDUSTRIES DEPARTMENT AND ORS.
|
January 30, 2015 |
SILAMBARASAN Vs. SUNDHARI
|
December 4, 2015 |
SIMS METAL MANAGEMENT LIMITED Vs. SABARI EXIM PRIVATE LIMITED
|
April 30, 2015 |
SINGARA NILGIRI PLANTATION CO. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 24, 2015 |
SINGARAM CHETTIYAR Vs. THE DISTRICT REVENUE OFFICER, PUDUKKOTTAI AND ORS.
|
July 1, 2015 |
SINGARAM PILLAI AND ORS. Vs. ANGAMMAL
|
October 9, 2015 |
SINGARAVELU UDAYAR Vs. BALAGURUSAMY AND ORS.
|
March 31, 2015 |
SIR M.CT. MUTHAIAH CHETTIAR HR. SEC. SCHOOL TEACHING AND NON-TEACHING STAFF ASSOCIATION AND ORS. Vs. SIR M.CT. MUTHAIAH CHETTIAR HR. SEC. SCHOOL AND ORS.
|
December 1, 2015 |
SITARAM GOEL AND ORS. Vs. STATE AND ORS.
|
June 25, 2015 |
SIVA Vs. STATE
|
October 5, 2015 |
SIVAGAMI Vs. SONAIMUTHU
|
August 10, 2015 |
SIVAKUMAR Vs. STATE
|
October 9, 2015 |
SIVAKUMAR Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 17, 2015 |
SIVAKUMAR Vs. STATE
|
July 31, 2015 |
SIVAKUMAR AND ORS Vs. STATE
|
September 1, 2015 |
SIVAKUMAR AND OTHERS Vs. STATE
|
December 17, 2015 |
SIVALINGAM AND ORS. Vs. MANGAI ALIAS MANGAMMAL AND ORS.
|
February 18, 2015 |
SIVALINGRAM Vs. STATE
|
October 6, 2015 |
SIVAN AND ORS. Vs. STATE
|
October 8, 2015 |
SIVANANDAM Vs. CHINNASAMY AND ORS.
|
October 27, 2015 |
SIVANANTHAM Vs. STATE
|
February 3, 2015 |
SIVANESAN & CO. Vs. KANCHAN HOME APPLIANCES AND ORS.
|
March 17, 2015 |
SIVAPRAKASAM Vs. VENKATESAN
|
July 8, 2015 |
SIVARAMA THEVAR Vs. NARASUS SPINNING MILLS OFFICE
|
June 30, 2015 |
SIVARAMAN AND ORS. Vs. SUBRAMANIYAN AND ORS.
|
January 21, 2015 |
SIVASHANKAR Vs. THE STATE
|
July 31, 2015 |
SIVASUBRAMANIAM Vs. STATE
|
February 23, 2015 |
SLO INDUSTRIES LIMITED Vs. UNION OF INDIA AND ORS.
|
January 8, 2015 |
SNC POWER CORPORATION (P) LTD Vs. BHARAT HEAVY ELECTRICALS LTD
|
September 11, 2015 |
SNEHA CORPORATION Vs. FOUNTAIN CONSUMER APPLIANCES COMPANY
|
October 7, 2015 |
SOLAMALI ENTERPRISES AND ORS. Vs. THE TAMIL NADU STATE
|
September 23, 2015 |
SOLOMON THANGARAJ Vs. THE COMMISSIONER OF POLICE, MADURAI CITY AND ORS.
|
October 1, 2015 |
SOLOMONRAJ Vs. REVATHY AND ORS.
|
March 17, 2015 |
SOLVENTS AND CHEMICALS Vs. COMMERCIAL TAX OFFICER (FAC)
|
December 18, 2015 |
SOMASUNDARAM Vs. RAJESWARI AND ORS.
|
September 1, 2015 |
SOMNATH PAL Vs. THE INTELLIGENCE OFFICER
|
May 13, 2015 |
SOONDAN Vs. SELLAKKANNU AMBALAM
|
October 30, 2015 |
SOORYA WEAVERS Vs. J.P. ANTHONY RAJ
|
February 23, 2015 |
SORATTAIYAN Vs. THE STATE
|
January 9, 2015 |
SOSAMMA MATHEN Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, REVENUE DEPARTMENT AND ORS.
|
August 18, 2015 |
SOUNDARARAJA MILLS LIMITED AND ORS. Vs. GAIL (INDIA) LIMITED
|
September 9, 2015 |
SOUNDARARAJAN AND ORS. Vs. STATE
|
August 12, 2015 |
SOUNDARARAJAN AND ORS. Vs. STATE
|
June 3, 2015 |
SOUTH INDIA STRUCTURAL CORPORATION LTD. Vs. THE DY. COMMISSIONER OF WEALTH TAX
|
March 10, 2015 |
SOUTHERN AGRIFURNACE INDUSTRIES (P) LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
October 6, 2015 |
SOUTHERN PROPERTIES & PROMOTERS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 23, 2015 |
SOUTHERN SIZING MILLS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE I
|
March 18, 2015 |
SOUTHERN TRAVELS Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
January 20, 2015 |
SOZHIA MARUTHUVA MANDAGAPADI KATTALAI TRUST Vs. THE JOINT COMMISSIONER HR & CE DEPARTMENT, MADURAI AND ORS.
|
September 23, 2015 |
SPECIAL TAHSILDAR
OUTER RING ROAD PROJECT Vs. SARASWATHI; R PALAYAM
|
August 10, 2015 |
SPECIAL TAHSILDAR Vs. L R RAVI PRASAD AND OTHERS
|
October 29, 2015 |
SPECIAL TAHSILDAR (L A) NEIGHBOURHOOD SCHEME SALEM Vs. MANNU
|
August 3, 2015 |
SPECIAL TAHSILDAR (LA), ADI-DRAVIDAR WELFARE, ARUPPUKOTTAI Vs. GANESAN
|
March 12, 2015 |
SPECIAL TAHSILDAR(L A ) Vs. PETCHIAMMAL; V PAULCHAMY; STATE OF TAMIL NADU AND OTHERS
|
September 9, 2015 |
SPECIAL TAHSILDAR, LAND
ACQUISITION Vs. A P RANGA RAO
|
August 13, 2015 |
SPECIAL THASHILDAR Vs. KALIMUTHU; DEFENCE ESTATE OFFICER
|
September 29, 2015 |
SPECTRASOFT TECHNOLOGIES PRIVATE LIMITED Vs. STATE
|
March 27, 2015 |
SRA SYSTEMS LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS, CHENNAI
|
March 27, 2015 |
SREE ANNAPOORNA HOSPITALITY SERVICES PVT. LIMITED Vs. THE COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX
|
April 1, 2015 |
SREE DURGA METAL & ALLOYS Vs. THE ASSISTANT COMMISSIONER (CT)
|
October 15, 2015 |
SREE FOUNDATION Vs. THE TAX RECOVERY OFFICER-I, COMPANY RANGE I AND ORS.
|
October 13, 2015 |
SREE GOKULAM CHIT & FINANCE CO. (P) LTD. Vs. S. SHANTHI
|
November 20, 2015 |
SREE GOKULAM CHITS AND FINANCE COMPANY PRIVATE LIMITED Vs. A.P. KUMAR
|
March 3, 2015 |
SREE KUMAR ENGINEERING WORKS Vs. THE ASSISTANT COMMISSIONER (CT)
|
February 9, 2015 |
SREE VADIVAMBIGAI GINNING INDUSTRIES PVT. LTD. AND ORS. Vs. TAMIL NADU MERCANTILE BANK LIMITED
|
April 28, 2015 |
SREE VISHNU ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II COMMISSIONERATE
|
June 18, 2015 |
SRI AGENCY Vs. THE COMMERCIAL TAX OFFICER
|
April 9, 2015 |
SRI AMBAL BLUE METALS (INDIA) PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER AND ORS.
|
May 14, 2015 |
SRI BAKGYAM ENGINEERING CORPORATION Vs. THE DEPUTY COMMERCIAL TAX OFFICER
|
December 16, 2015 |
SRI BALA & COMPANY AND ORS. Vs. A.R. BROTHERS
|
February 23, 2015 |
SRI BALAJI ENTERPRISES Vs. THE DEPUTY COMMERCIAL TAX OFFICER (FAC), ARAKKONAM ASSESSMENT CIRCLE
|
April 24, 2015 |
SRI DEVI Vs. THE SECRETARY TO TAMIL NADU GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
December 14, 2015 |
SRI KALIAPPA CHARITABLE TRUST AND ORS. Vs. PANKAJAM AND ORS.
|
September 22, 2015 |
SRI KRISHNA SMELTERS (P.) LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
October 29, 2015 |
SRI LAKSHMI GRANITES AND TILES Vs. THE ASSISTANT COMMISSIONER
|
February 6, 2015 |
SRI MANAKULA VINAYAGA EDUCATIONAL TRUST AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION, SPECIAL POLICE ESTABLISHMENT, ANTI CORRUPTION BUREAU AND ORS.
|
July 31, 2015 |
SRI RAJA VINAYAGAR MILLS Vs. CESTAT, CHENNAI
|
September 4, 2015 |
SRI RATNA ELECTRICALS Vs. THE ASSISTANT COMMISSIONER (CT), SHOLAVARAM ASSESSMENT CIRCLE
|
August 25, 2015 |
SRI RENGANATHASWAMY Vs. P.K.THOPPULAN CHETTIAR RAMANUJA KOODAM ANNADHANA TRUST
|
December 9, 2015 |
SRI SAIRAM EXPORTS Vs. REGISTRAR, CESTAT, CHENNAI
|
October 1, 2015 |
SRI THIRUMALAI TRADERS Vs. THE COMMERCIAL TAX OFFICER (MAIN)
|
April 28, 2015 |
SRI VARI BALAJI FINANCIERS Vs. R. SUBBULAKSHMI
|
February 25, 2015 |
SRI VENUGOPALASWAMY TEMPLE Vs. K.T. SIVASUNDARARAJAN AND ORS.
|
January 29, 2015 |
SRI VINAYAKA AGENCIES Vs. THE COMMERCIAL TAX OFFICER
|
March 23, 2015 |
SRIDHAR AND ORS. Vs. CHANDRA PRIYA
|
June 17, 2015 |
SRINIVASA STEEL Vs. THE JOINT COMMISSIONER (CT) AND ORS.
|
August 10, 2015 |
SRIRAM LODGE Vs. COMMISSIONER OF COMMERCIAL TAXES, EZHILAGAM AND ORS.
|
October 15, 2015 |
SRIRANGAM COOPERATIVE BUILDING SOCIETY LIMITED Vs. N. SRINIVASAN
|
September 29, 2015 |
SSS TRADERS Vs. THE COMMERCIAL TAX OFFICER
|
September 29, 2015 |
ST MICHAEL HIGHER SECONDARY SCHOOL Vs. ASSISTANT PROVIDENT FUND
COMMISSIONER; ENFORCEMENT OFFICER
EMPLOYEES PROVIDENT FUND ORGANISATION
|
November 16, 2015 |
ST. GEORGES CATHEDRAL TRUST Vs. V. DEVASAHAYAM AND ORS.
|
September 21, 2015 |
ST. INFANT JESUS THERESAS PARISH CHURCH, KANDANVILAI Vs. S. VIAGAPPAN
|
September 9, 2015 |
ST. MARYS KALMANE & AREKAL ESTATES Vs. DEBT RECOVERY APPELLATE TRIBUNAL AND ORS.
|
December 2, 2015 |
STATE Vs. K.N. RAMESH BABU
|
April 27, 2015 |
STATE Vs. R. PARTHASARATHY
|
April 7, 2015 |
STATE Vs. P. PANDIAN
|
July 13, 2015 |
STATE Vs. S. SUBRAMANIAN
|
July 22, 2015 |
STATE Vs. G. NAMASIVAYAM AND ORS.
|
March 16, 2015 |
STATE Vs. P RAMASAMY
|
August 6, 2015 |
STATE Vs. S YAMUNA BAI
|
October 27, 2015 |
STATE Vs. RAJAMANICKAM AND ORS.
|
January 30, 2015 |
STATE Vs. PRAANSU KNITS AND ORS.
|
October 15, 2015 |
STATE Vs. NAGARAJAN; MAHALINGAM; BALAKRISHNAN; RAJKUMAR
|
August 17, 2015 |
STATE Vs. SUBBURU @ SUKKIRIYAN @ SUBRAMANIAM; MURUGAN @ BANK MURUGAN; SELVARAJ
|
August 19, 2015 |
STATE Vs. R GOVINDASAMY
|
October 16, 2015 |
STATE Vs. G.P. ANILKUMAR
|
June 10, 2015 |
STATE Vs. SEETHARAMAN
|
March 3, 2015 |
STATE Vs. S. KANNAN AND ORS.
|
February 2, 2015 |
STATE Vs. KUTTY
|
June 18, 2015 |
STATE Vs. S RAMAN; S LAKSHMANAN
|
August 10, 2015 |
STATE Vs. RAMESH; SELVAM; ALEXANDAR; MANUVEL; MANICKAM; ANTONY
|
August 13, 2015 |
STATE Vs. BALAMURUGAN @ BALU; SANGILIPANDI; DURAI @ CHINNADURAIPANDIAN
|
August 14, 2015 |
STATE Vs. MARIMUTHU
|
October 9, 2015 |
STATE Vs. K.P. SANKAR AND ORS.
|
August 12, 2015 |
STATE Vs. V.R. MURALI
|
February 25, 2015 |
STATE Vs. A. KUDDUS
|
April 20, 2015 |
STATE Vs. THE LEPROSY MISSION (TLM) AND ORS.
|
April 13, 2015 |
STATE Vs. MURUGAN
|
August 17, 2015 |
STATE Vs. G.K. MURALIKISHNA AND ORS.
|
April 27, 2015 |
STATE Vs. J.K. JAYAKUMAR AND ORS.
|
November 2, 2015 |
STATE Vs. PRAKASH
|
October 26, 2015 |
STATE AND ORS. Vs. SUYAMBULINGAM AND ORS.
|
February 18, 2015 |
STATE AND ORS. Vs. HASSAN KUTTI HAJI AND ORS.
|
June 24, 2015 |
STATE AND ORS. Vs. P. SASIKUMAR
|
March 3, 2015 |
STATE AND ORS. Vs. KAMARAJ AND ORS.
|
September 29, 2015 |
STATE BANK OF INDIA Vs. THE JOINT DIRECTOR GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE
|
December 18, 2015 |
STATE BANK OF INDIA Vs. MAGICK WOODS EXPORTS PVT. LTD.
|
April 23, 2015 |
STATE BY INSPECTOR OF POLICE Vs. D. SATHYAMURTHY
|
December 18, 2015 |
STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. D. MALLIGA AND ORS.
|
August 21, 2015 |
STATE OF TAMIL NADU Vs. TVL MASILAMANI MUDALIAR & CO
|
March 18, 2015 |
STATE OF TAMIL NADU Vs. OLYMPIC CARDS LTD
|
March 25, 2015 |
STATE OF TAMIL NADU Vs. KIRAN WIRE NETTING COMPANY
|
March 18, 2015 |
STATE OF TAMIL NADU Vs. ANNAMALAIAR MILLS LTD.
|
June 3, 2015 |
STATE OF TAMIL NADU Vs. NATHAN & CO.
|
June 16, 2015 |
STATE OF TAMIL NADU Vs. M. KANNIYAPPAN
|
January 20, 2015 |
STATE OF TAMIL NADU Vs. ASHOK LEYLAND LIMITED
|
June 5, 2015 |
STATE OF TAMIL NADU Vs. ORIENT LITHO PRESS
|
March 18, 2015 |
STATE OF TAMIL NADU Vs. K C P LIMITED
|
March 27, 2015 |
STATE OF TAMIL NADU Vs. TVL EXPOSE LEATHERS COMPANY
|
June 10, 2015 |
STATE OF TAMIL NADU Vs. TVL BATA INDIA LIMITED
|
April 8, 2015 |
STATE OF TAMIL NADU Vs. TVL SRI VENKATESWARA PACKINGS
|
April 8, 2015 |
STATE OF TAMIL NADU Vs. TVL THULASIDAS MUARJEE AND CO
|
April 29, 2015 |
STATE OF TAMIL NADU Vs. TVL MEDI HERBS
|
March 11, 2015 |
STATE OF TAMIL NADU Vs. TVL BAYER MATERIAL SCIENCE PRIVATE LTD
|
March 11, 2015 |
STATE OF TAMIL NADU AND ORS Vs. C SAMBASIVAM AND ORS
|
February 12, 2015 |
STATE OF TAMIL NADU AND ORS. Vs. A.S. RADHAKRISHNAN
|
December 16, 2015 |
STATE OF TAMIL NADU AND ORS. Vs. PRATHISHTA ASSOCIATES
|
September 23, 2015 |
STATE OF TAMIL NADU AND ORS. Vs. V. JANAKIRAMAN AND ORS.
|
November 2, 2015 |
STATE OF TAMIL NADU AND ORS. Vs. A. JOSEPH
|
January 22, 2015 |
STATE OF TAMIL NADU AND ORS. Vs. SUMATHI SRINIVAS
|
February 17, 2015 |
STATE OF TAMIL NADU AND OTHERS Vs. S NAGARAJ AND OTHERS
|
October 7, 2015 |
STATE OF TAMIL NADU; COMMISSIONER,
SURVEY AND SETTLEMENT Vs. K MADHANAGOPAL
|
September 28, 2015 |
STATE OF TAMILNADU AND ORS. Vs. G. SOWRIRAJAN
|
July 16, 2015 |
STC TECHNOLOGIES PVT. LTD. Vs. CESTAT
|
March 19, 2015 |
STEP EXIM PVT. LTD. AND ORS. Vs. G. CHANDRAN
|
May 28, 2015 |
STEPHEN Vs. STATE
|
March 27, 2015 |
STEPHEN DOSS Vs. DISTRICT COLLECTOR AND ORS.
|
November 20, 2015 |
STERLING LAB. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
June 25, 2015 |
STREAMLINE FORWARDERS Vs. COMMISSIONER OF CUSTOMS
|
April 22, 2015 |
STREAMLINE FORWARDERS Vs. COMMISSIONER OF CUSTOMS, CHENNAI-I
|
December 14, 2015 |
SUBALAKSHMAN CONSTRUCTIONS ENGINEERS & CONTRACTORS Vs. THE GENERAL MANAGER, SOUTHERN RAILWAY
|
December 18, 2015 |
SUBASH; B GOWTHAM Vs. STATE OF TAMIL NADU
|
November 19, 2015 |
SUBBA RAO JALADI Vs. STATE
|
August 20, 2015 |
SUBBAIAH AND ORS. Vs. VELU
|
August 17, 2015 |
SUBBAMMAL Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 6, 2015 |
SUBBATHAL Vs. THANGAVEL AND ORS.
|
December 11, 2015 |
SUBBULAKSHMI Vs. G.R. SENTHILNATHAN
|
March 3, 2015 |
SUBBULAKSHMI Vs. JEYA SAKTHI MILLS PRIVATE LIMITED
|
April 17, 2015 |
SUBBULAKSHMI AND ORS. Vs. SIVANRAJ AND ORS.
|
July 31, 2015 |
SUBHA Vs. STATE AND ORS.
|
December 22, 2015 |
SUBHA Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
April 27, 2015 |
SUBHIKSHA TRADING SERVICES LTD. Vs. WELS
|
January 12, 2015 |
SUBRAMANI Vs. A.R. KANDASAMY
|
January 12, 2015 |
SUBRAMANI Vs. THE STATE
|
June 8, 2015 |
SUBRAMANI Vs. STATE
|
October 13, 2015 |
SUBRAMANIAM AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
September 1, 2015 |
SUBRAMANIYAM Vs. P. DURAISAMY
|
January 7, 2015 |
SUDARSAN Vs. STATE
|
December 22, 2015 |
SUDERSAN IMPEX Vs. THE COMMISSIONER OF CUSTOMS (EXPORTS) AND ORS.
|
April 29, 2015 |
SUDHA Vs. MEENA
|
July 6, 2015 |
SUDHA AND ORS. Vs. M. SANKARAN AND ORS.
|
February 6, 2015 |
SUDHAKARAN Vs. VEDHAVALLI AMMAL TRUST
|
January 8, 2015 |
SUGANY Vs. THE PRINCIPAL SECRETARY, STATE OF TAMIL NADU AND ORS.
|
July 8, 2015 |
SUGANYA Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
|
February 10, 2015 |
SUGIRTHAM RAJAGOPAL Vs. G PALANI
|
April 27, 2015 |
SUGUNA Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 16, 2015 |
SUGUNA Vs. RAMESH; BAJAJ ALLIANZ GENERAL INSURANCE CO , LTD
|
November 17, 2015 |
SUGUNA FOODS LIMITED Vs. THE COMMISSIONER OF CUSTOMS
|
January 5, 2015 |
SUJAKHANI Vs. STATE
|
June 25, 2015 |
SUKKIRAN Vs. STATE OF TAMIL NADU AND OTHERS
|
August 17, 2015 |
SULZER FRICTION SYSTEMS (I) LTD. Vs. COMMISSIONER OF C. EX., CHENNAI-I
|
July 31, 2015 |
SUMATHI Vs. THE STATE OF TAMIL NADU AND ORS.
|
September 7, 2015 |
SUMATHI RAVICHANDRAN Vs. STATE
|
August 12, 2015 |
SUMIT KUMAR; ASHWANI SINGLA Vs. STATE OF TAMILNADU
|
October 5, 2015 |
SUN COLLEGE OF ENGINEERING & TECHNOLOGY Vs. UNITED SURGICALS
|
October 16, 2015 |
SUN PHARMA LABORATORIES LTD Vs. PSYCHOTROPICS INDIA LTD
|
December 16, 2015 |
SUN PHARMA LABORATORIES LTD Vs. PSYCOREMEDIES LTD
|
June 1, 2015 |
SUNDAR Vs. SECRETARY TO GOVERNMENT
|
March 18, 2015 |
SUNDARAM AND ORS. Vs. THE ADDITIONAL CHIEF SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION AND ORS.
|
November 5, 2015 |
SUNDARAM AND ORS. Vs. ADDITIONAL CHIEF SECRETARY AND THE COMMISSIONER OF LAND ADMINISTRATION AND ORS.
|
December 1, 2015 |
SUNDARAM BNP PARIBAS HOME FINANCE LTD. Vs. THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KARUR DISTRICT
|
June 18, 2015 |
SUNDARAM INDUSTRIES LIMITED Vs. THE DEPARTMENT OF CENTRAL EXCISE
|
April 21, 2015 |
SUNDARAMAHALINGAM Vs. STATE
|
September 10, 2015 |
SUNDARAMOORTHY Vs. STATE AND ORS.
|
February 18, 2015 |
SUNDARAMURTHY Vs. CHIEF SECRETARY; ADDITIONAL DIRECTOR OF AGRICULTURE
|
August 13, 2015 |
SUNDARI AND ORS. Vs. SARAVANAMUTHU AND ORS.
|
February 10, 2015 |
SUNDARI AND ORS. Vs. KALAIVANI AND ORS.
|
February 10, 2015 |
SUNDARI ANNADURAI Vs. THE PRINCIPAL SECRETARY, HOME DEPARTMENT (COURTS) AND ORS.
|
December 10, 2015 |
SUNDARI ANNADURAI SELVAN Vs. THE PRINCIPAL SECRETARY HOME DEPARTMENT (COURTS) AND ORS.
|
October 12, 2015 |
SUNDHARAVADIVEL Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT AND ORS.
|
July 29, 2015 |
SUNIL KAPOOR Vs. COMMISSIONER OF INCOME TAX
|
February 25, 2015 |
SUNITHA SANKARA MENON AND ORS. Vs. B. MYTHILI AND ORS.
|
March 11, 2015 |
SUNITHA VENKATRAM AND ORS. Vs. DIVYA RAYAPATI
|
March 30, 2015 |
SUNRISE CHENNAI DISTRIBUTORS PRIVATE LTD. Vs. COMMERCIAL TAX OFFICER
|
February 16, 2015 |
SUNRISE CHENNAI DISTRIBUTORS PRIVATE LTD. Vs. JOINT COMMISSIONER (CT)
|
March 24, 2015 |
SUPER SPINNING MILLS LTD. Vs. COMMR. OF CUS. & C. EX., TIRUCHIRAPALLI
|
September 4, 2015 |
SUPERFIL PRODUCTS LIMITED Vs. SREEMA NETS
|
January 5, 2015 |
SUPERINTENDING ENGINEER AND OTHERS Vs. DAYKKAPPA ESTATE (P) LTD
|
November 5, 2015 |
SUPERINTENDING ENGINEER, PRODUCTION AND COMMUNICATION CIRCLE Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE; G RAJAJ
|
December 17, 2015 |
SUPRASESH GENERAL INSURANCE SERVICES & BROKERS PVT LTD Vs. COMMISSIONER OF SERVICE TAX, MHU COMPLEX
|
July 28, 2015 |
SURABHI IRON & STEEL COMPANY PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER, GANAPATHY ASSESSMENT CIRCLE
|
August 19, 2015 |
SURENDERA BABU Vs. N.M. AHEMED HAJI
|
February 16, 2015 |
SURESH Vs. SECRETARY TO GOVERNMENT
HOME, PROHIBITION & EXCISE (XVI) DEPARTMENT,; DISTRICT MAGISTRATE AND DISTRICT COLLECTOR,
SALEM DISTRICT, SALEM
|
March 18, 2015 |
SURESH Vs. THE SUB REGISTRAR SEMBANAR KOIL AND ORS.
|
February 23, 2015 |
SURESH PANDARI NATHAN AND ORS. Vs. SREE RAJKONDAL EXPORTS ENTERPRISES AND ORS.
|
September 8, 2015 |
SUSEELA Vs. S. KALYANI AND ORS.
|
April 24, 2015 |
SUSHEN CONSTRUCTIONS PRIVATE LIMITED Vs. SALT CORPORATION OF INDIA AND ORS.
|
March 5, 2015 |
SWAMINATHAN Vs. V MATHIVANAN AND OTHERS
|
October 5, 2015 |
SWAMYAMMAL Vs. RAMALINGAM AND ORS.
|
April 10, 2015 |
SWATHY INDUSTRY Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
February 13, 2015 |
SWORD GLOBAL INDIA PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
July 15, 2015 |
SYED AHEMED AND ORS. Vs. VENKATYESH AND ORS.
|
March 31, 2015 |
SYED MEERAN MOHAMMED HUSSAINY Vs. S. BABU
|
February 6, 2015 |
T ANANDAN Vs. STATE ELECTION COMMISSIONER CO-OP SOCIETIES ELECTION
|
March 3, 2015 |
T ASHOK SURANA Vs. PRESIDING OFFICER; INDIAN BANK
|
September 28, 2015 |
T BHOJAN Vs. GOVERNMENT OF TAMIL NADU
|
March 12, 2015 |
T GUNASEKARAN Vs. MANAGING DIRECTOR / ADDITIONAL REGISTRAR; DEPUTY REGISTRAR OF CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD ; PRESIDENT, SATHYAMANGALAM CO-OPERATIVE PRIMARY AGRICULTURAL & RURAL DEVELOPMENT BANK LTD
|
September 28, 2015 |
T KAMALAKKANNAN Vs. STATE
|
September 2, 2015 |
T MANI Vs. N GANESAN; A S NARASIMHAN
|
February 17, 2015 |
T MANIKANDAN Vs. STATE
|
August 10, 2015 |
T N K GOVINDARAJU CHETTY & CO PVT , LTD Vs. PRESIDING OFFICER; B GENESAN; S KAMAL; A L BALASUBRAMANIAN; M N DEV ANAND AND ORS
|
December 16, 2015 |
T N UDHAYA KUMAR Vs. S SELVARAJ
|
April 22, 2015 |
T R MANIKANDAN Vs. INDIRA @ SAIDEVI
|
December 8, 2015 |
T RADHAKRISHNAN Vs. MURUVAMMAL
|
October 27, 2015 |
T SETTU Vs. STATE; G DHARMARAJ; G DURAISAMY; PATTU
|
August 14, 2015 |
T V NADANASABAPATHY Vs. T V VEERAPPAN
|
July 23, 2015 |
T VEDADRI GURUKKAL Vs. I DRAVIDAMANI; MEKALA DRAVIDAMANI; V KRISHNAMOORTHY; A VELMURUGAN; A L RAMKUMAR; G VENKATESAN; S VENKATASUBRAMANI; A PAULRAJ; D NITHYA; C PANDIYAN; P SUBRAMANIAM
|
August 3, 2015 |
T VIMALANANDHAN Vs. SUN YARN PROCESSORS
|
April 24, 2015 |
T. ALAGUVADIVEL Vs. THE CHIEF ADMINISTRATIVE OFFICER (A), BHABHA ATOMIC RESEARCH CENTRE AND ORS.
|
January 7, 2015 |
T. ASHOK SURANA Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
October 13, 2015 |
T. BHUVANESWARI Vs. THE DISTRICT COLLECTOR-CUM-DISTRICT MAGISTRATE AND ORS.
|
April 1, 2015 |
T. CHINNARAJ Vs. T. RANGASAMY AND ANOTHER
|
December 1, 2015 |
T. DEIVANAI Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 6, 2015 |
T. ELANGOVAN Vs. SAUNDARYA AND ORS.
|
March 10, 2015 |
T. GANDHI Vs. STATE
|
January 28, 2015 |
T. GANESAN Vs. STATE
|
April 22, 2015 |
T. GUNASEKARAN Vs. THE ARBITRATOR-CUM-DISTRICT COLLECTOR AND ORS.
|
February 5, 2015 |
T. HARIGOPALAN Vs. STATE AND ORS.
|
February 27, 2015 |
T. KALARANI Vs. STATE OF TAMIL NADU AND ORS.
|
July 21, 2015 |
T. KALAVATHY Vs. VEERA EXPORTS
|
March 31, 2015 |
T. KARIKALAN Vs. THE DIRECTOR, PUBLIC HEALTH AND PREVENTIVE MEDICINE AND ORS.
|
June 9, 2015 |
T. KATHIRESAN Vs. STATE
|
August 20, 2015 |
T. KHYOOM BASHA Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
November 19, 2015 |
T. KIRUBAKARAN Vs. THE DEPUTY REGISTRAR, CO-OPERATIVE SOCIETY AND ORS.
|
April 7, 2015 |
T. KOTHANDAPANI Vs. THE COMMODORE, SENIOR STAFF OFFICER
|
March 4, 2015 |
T. MAHESWARI Vs. R. SHANTHI AND ORS.
|
April 1, 2015 |
T. MOHAN Vs. THE SUPERINTENDENT OF POLICE
|
January 9, 2015 |
T. MOHANRAJ Vs. AKILA THIRUVIDANCORE SIDDHA VAIDHYA SANGAM AND ORS.
|
April 1, 2015 |
T. MURUGESAN Vs. S. MURUGAN AND ORS.
|
March 31, 2015 |
T. NELLAIKUMAR Vs. THE STATE OF TAMILNADU AND ORS.
|
March 31, 2015 |
T. PAPPAMMAL Vs. THE DISTRICT COLLECTOR AND ORS.
|
November 4, 2015 |
T. PAPPAMMAL AND ORS. Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT AND ORS.
|
August 11, 2015 |
T. PAULRAJ Vs. ELECTION COMMISSION OF INDIA AND ORS.
|
June 26, 2015 |
T. PERIYASAMY AND ORS. Vs. P. SATHISHKUMAR
|
July 29, 2015 |
T. RAJA AND ORS. Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
November 4, 2015 |
T. RAJAM Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
August 10, 2015 |
T. RAJENDRAN Vs. THE INSPECTOR OF POLICE, CBCID AND ORS.
|
September 8, 2015 |
T. RAMANIKANTH Vs. THE DISTRICT COLLECTOR CUM ADDITIONAL SECRETARY AND ORS.
|
February 24, 2015 |
T. RAVI Vs. STATE
|
February 17, 2015 |
T. SAMPATH Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 23, 2015 |
T. SENTHIL AND ORS. Vs. THE ASSISTANT ENGINEER (OPERATION AND MAINTENANCE), TANGEDCO AND ORS.
|
June 17, 2015 |
T. SOUNDARARAJAN AND ORS. Vs. THE CHAIRMAN, CHENNAI PORT TRUST AND ORS.
|
March 31, 2015 |
T. SUNDAR AND ORS. Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
February 23, 2015 |
T. SUNDARAMURTHY Vs. THE SECRETARY TO GOVERNMENT, COMMERCIAL TAXES AND REGISTRATION DEPARTMENT
|
March 17, 2015 |
T. THANGAMANI Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
July 31, 2015 |
T. THANGARAJ Vs. THE ACCOUNTANT GENERAL AND ORS.
|
July 16, 2015 |
T. THIRUMALAI NAMBI Vs. GRISHI MANGO PRODUCTS AND EXPORTS TAMIL NADU PVT. LTD. AND ORS.
|
March 4, 2015 |
T. THIRUSELVAN Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (PERSONAL) AND ORS.
|
April 30, 2015 |
T. THOMAS AROKIYA RAJ Vs. THE REGIONAL TRANSPORT OFFICER, TIRUVARUR
|
September 30, 2015 |
T. THOMBARALINGAM Vs. STATE AND ORS.
|
September 11, 2015 |
T. VAITHILINGAM AND ORS. Vs. S. SELVARAJ AND ORS.
|
July 24, 2015 |
T. VARADHARAJAN Vs. T. KALYANI
|
February 12, 2015 |
T. VENNILA Vs. THE PRESIDENT AND ORS.
|
February 4, 2015 |
T.A. MOHAN Vs. N. JITENDRA KUMAR AND ORS.
|
November 23, 2015 |
T.C. RAMADOSS AND ORS. Vs. THE CHIEF MANAGER & AUTHORISED OFFICER STATE BANK OF INDIA AND ORS.
|
January 29, 2015 |
T.CONSANTIN Vs. THE SUPERINTENDENT OF POLICE
|
December 1, 2015 |
T.G.NAVANEETHA KRISHNAN Vs. T.G.R.VASANTHAKUMAR
|
December 7, 2015 |
T.JEYAKUMAR Vs. THE DISTRICT COLLECTOR
|
December 3, 2015 |
T.K. CHITHRAN AND ORS. Vs. C. SAMSARI AND ORS.
|
March 23, 2015 |
T.K. HEMALATHA Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
January 22, 2015 |
T.K. SHANMUGAM Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 27, 2015 |
T.K. SHANMUGAM Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 30, 2015 |
T.K. VASUDEVAN Vs. THE DISTRICT COLLECTOR OF CHENNAI AND ORS.
|
April 28, 2015 |
T.K.P. SAMPATHKUMAR Vs. SULOCHANNA AND OTHERS
|
March 23, 2015 |
T.K.VENKATARAMAN Vs. THE GENERAL MANAGER, METROPOLITAN TRANSPORT CORPORATION LTD. (CHENNAI)
|
October 28, 2015 |
T.KALAIARASAN Vs. THE STATE OF TAMIL NADU
|
December 4, 2015 |
T.M. DURAISAMY Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 23, 2015 |
T.M. DURAISAMY AND ORS. Vs. THE SECRETARY TO GOVERNMENT, THE STATE OF TAMILNADU AND ORS.
|
March 24, 2015 |
T.M. RAMALINGAM AND ORS. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
June 18, 2015 |
T.N. PUDUKUDI, HINDU NADAR URAVINMURAI COMMITTEE HIGHER SECONDARY SCHOOL Vs. THE SECRETARY TO THE GOVERNMENT, EDUCATION DEPARTMENT, STATE OF TAMIL NADU AND ORS.
|
November 2, 2015 |
T.N. VIDYANANDAN Vs. SECRETARY TO GOVERNMENT, DEPARTMENT SCHOOL EDUCATION AND ORS.
|
February 9, 2015 |
T.N.P. MUTHOO NATARAJAN TRUSTEE & TREASURER TIRUPUR EDUCATION FOUNDATION Vs. P.V. RAVI AND ORS.
|
April 22, 2015 |
T.R. NARAYANAN Vs. STATE
|
September 23, 2015 |
T.S. ANBARASU AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 3, 2015 |
T.S. SINGARAVELU Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
|
September 1, 2015 |
T.S. SOORIYANARAYANAMOORTHY Vs. THE STATE OF TAMIL NADU AND ORS.
|
December 15, 2015 |
T.S. SUBBAIYA Vs. VENGAIYAN
|
August 11, 2015 |
T.S. VIJAYA RAO Vs. SUSILA AND ORS.
|
July 8, 2015 |
T.SENTHAMARAIKANNAN Vs. THE STATE
|
September 7, 2015 |
T.SOLAIAPPAN Vs. THE PRESIDING OFFICER II ADDITIONAL LABOUR COURT
|
October 6, 2015 |
T.SUGUMAR Vs. THE SENIOR RESEARCH OFFICER
|
December 7, 2015 |
T.T.C. CHERAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 20, 2015 |
T.T.K. PDL EMPLOYEES UNION Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
June 1, 2015 |
T.TAMILARASI Vs. THE STATE REPRESENTED BY
|
December 7, 2015 |
T.VEERAKUMAR Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD.,REP. BY ITS GENERAL MANAGER, PUDUKOTTAI
|
September 9, 2015 |
TAJ MADRAS FLIGHT KITCHEN PVT. LIMITED Vs. ASSISTANT INSPECTOR OF LABOUR
|
November 6, 2015 |
TAMIL EVANGELICAL LUTHERAN CHURCH Vs. C J GNANASEKAR
|
April 22, 2015 |
TAMIL NADU ALL CO-OPERATIVE AND PUBLIC SECTOR SUGAR MILLS Vs. NATIONAL CO-OPERATIVE SUGAR MILLS LTD. AND ORS.
|
April 22, 2015 |
TAMIL NADU ARASU KOOTURUVUTHURAI PANIYALARGAL SANGAM AND ORS. Vs. M.R. SRINIVASAN AND ORS.
|
September 8, 2015 |
TAMIL NADU CHIT FUND COMPANIES ASSOCIATION Vs. UNION OF INDIA AND ORS.
|
July 24, 2015 |
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. ASSISTANT COMMISSIONER OF LABOUR AND ORS.
|
March 9, 2015 |
TAMIL NADU COOPERATIVE BANK EMPLOYEES ASSOCIATION Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 4, 2015 |
TAMIL NADU ELECTRICITY BOARD Vs. TNEB THOZHILALAR AYKKIYA SANGAM
|
March 27, 2015 |
TAMIL NADU ELECTRICITY BOARD AND ORS. Vs. THE EXECUTIVE OFFICER KAVERIPAKKAM TOWN PANCHAYAT
|
January 28, 2015 |
TAMIL NADU ELECTRICITY BOARD AND ORS. Vs. JAYANTHI SUNDHAR AND ORS.
|
July 1, 2015 |
TAMIL NADU ELECTRICITY BOARD WORKERS PROGRESSIVE UNION Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION AND OTHERS
|
October 26, 2015 |
TAMIL NADU FLY ASH BRICKS AND BLOCKS MANUFACTURES ASSOCIATION Vs. UNION OF INDIA AND ORS.
|
March 6, 2015 |
TAMIL NADU HOUSING BOARD Vs. G.K. VIJAYAKUMAR
|
January 12, 2015 |
TAMIL NADU NEWSPRINTS & PAPERS LTD. Vs. RAGHUNATH DYE & CHEM. PVT. LTD.
|
September 21, 2015 |
TAMIL NADU RETIRED TEMPLE EMPLOYEES ASSOCIATION, CHENNAI Vs. SECRETARY TO GOVERNMENT, TAMIL DEVELOPMENT CULTURE AND RELIGIOUS ENDOWMENT DEPARTMENT AND ORS.
|
September 2, 2015 |
TAMIL NADU SANITARY SUPERVISORS ASSOCIATION Vs. THE STATE OF TAMIL NADU AND ORS.
|
February 12, 2015 |
TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. P. KALAVATHY SUKUMAR
|
February 10, 2015 |
TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. D. BHAGYALAKSHMI AND ORS.
|
April 23, 2015 |
TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD. Vs. GIRANOITIER REDEMPTOR AND ORS.
|
March 4, 2015 |
TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE) LTD. Vs. MOHAMMED AREEF AND ORS.
|
March 19, 2015 |
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LIMITED Vs. THE PRESIDING OFFICER LABOUR COURT AND ORS.
|
March 12, 2015 |
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LIMITED Vs. A.MOHAN KUMAR
|
October 13, 2015 |
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED Vs. S. GAJENDRAN
|
September 4, 2015 |
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD Vs. STATE TRANSPORT AUTHORITY
|
July 28, 2015 |
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. M. BOJAN
|
January 7, 2015 |
TAMIL NADU STATE TRANSPORT CORPORATION LTD. VILLUPURAM Vs. PANDI DEVI & ORS.
|
October 5, 2015 |
TAMIL NADU TEACHERS HOUSING & WELFARE TRUST Vs. STATE
|
March 18, 2015 |
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD AND ORS. Vs. IVRCL INFRASTRUCTURES AND PROJECTS LTD.
|
December 16, 2015 |
TAMILARASAN Vs. THE CHIEF SECRETARY TO GOVERNMENT AND ORS.
|
June 19, 2015 |
TAMILARASI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMILNADU AND ORS.
|
June 8, 2015 |
TAMILARASI Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE
|
August 17, 2015 |
TAMILKODI Vs. N KALAIMANI
|
April 10, 2015 |
TAMILNADU CIVIL SUPPLIES CORPORATION LTD Vs. G PALANI; A KRISHNAMURTHY; G RAJENDRAN; T RAMACHANDRAN; S GANESAN; A ANBARASAN; N JAYAM; STATE OF TAMILNADU
|
July 10, 2015 |
TAMILNADU COOPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. JOINT COMMISSIONER OF LABOUR AND ORS.
|
July 27, 2015 |
TAMILNADU HEALTH INSPECTORS ASSOCIATION Vs. STATE OF TAMIL NADU
|
April 8, 2015 |
TAMILNADU HOCKEY ASSOCIATION Vs. UNION OF INDIA
|
April 1, 2015 |
TAMILNADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
July 3, 2015 |
TAMILNADU STATE TRANSPORT CORPORATION (MADURAI DN.II) LTD., TIRUNELVELI, REP. BY ITS MANAGING DIRECTOR Vs. VIYAGULA SELVI
|
June 30, 2015 |
TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. Vs. THE JOINT COMMISSIONER OF LABOUR (CONCILIATION) AND ORS.
|
March 4, 2015 |
TAMILNADU WAREHOUSING CORPORATION Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
February 16, 2015 |
TAMILVANAN Vs. THE STATE
|
December 1, 2015 |
TAMILVANAN Vs. STATE
|
September 1, 2015 |
TAMIZHMEENA Vs. T.N.S.T.C. LTD.
|
June 22, 2015 |
TANSASIA BIO-MEDICAL LIMITED Vs. THE DEPUTY COMMERCIAL TAX OFFICER - II
|
June 25, 2015 |
TASMAC UZHIYAR MANILA SAMMELANAM Vs. STATE OF TAMIL NADU AND ORS.
|
December 22, 2015 |
TASNEEM PATEL Vs. AAT ACADEMY INDIA LIMITED
|
August 4, 2015 |
TATA GLOBAL BEVERAGES LTD. Vs. THE COMMERCIAL TAX OFFICER
|
February 3, 2015 |
TCI HI-WAYS PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD-III ENFORCEMENT (CENTRAL)
|
April 24, 2015 |
TEAM SUSTAIN Vs. NATIONAL INSTITUTE OF WIND ENERGY AND OTHERS
|
December 8, 2015 |
TECH MEGACORP INTERNATIONAL PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER AND ORS.
|
March 27, 2015 |
TECH MEGACORP INTERNATIONAL PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER, KODAMBAKKAM ASSESSMENT CIRCLE
|
March 27, 2015 |
TECH ZONE ENTERPRISES Vs. V. ESWARAMURTHY AND ORS.
|
February 18, 2015 |
TELESAT MEDIA MATRIX PVT. LTD. Vs. THE CHIEF METROPOLITAN MAGISTRATE, EGMORE AND ORS.
|
July 21, 2015 |
TERUMO PENPOL LTD. Vs. COMMISSIONER OF CUSTOMS (APPEALS) AND ORS.
|
April 29, 2015 |
THAMBAN Vs. STATE
|
August 17, 2015 |
THANAMMAL Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 1, 2015 |
THANAPACKIYAM Vs. STATE OF TAMIL NADU
|
October 9, 2015 |
THANDAPANI Vs. KRISHNAVENI AND ORS.
|
February 25, 2015 |
THANGA KATHIRAVAN Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
February 19, 2015 |
THANGAMANI Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
June 30, 2015 |
THANGAMMAL Vs. K. KUMARASAMY AND ORS.
|
March 11, 2015 |
THANGAMMAL AND ORS. Vs. GOPALAKRISHNAN AND ORS.
|
March 25, 2015 |
THANGAMUTHU AND ORS. Vs. SRIDEVI VENKIDASAMY AND ORS.
|
April 30, 2015 |
THANGAPPAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE, PUDUKKOTTAI
|
February 25, 2015 |
THANGARAJ Vs. MARAGATHAM AND ORS.
|
June 11, 2015 |
THANGARAJ Vs. THE STATE
|
February 11, 2015 |
THANGAVEL Vs. THE STATE OF TAMIL NADU AND ORS.
|
July 14, 2015 |
THANGAVEL Vs. STATE
|
September 4, 2015 |
THANJAMMAL Vs. MUNIVEL
|
November 19, 2015 |
THANNASI Vs. STATE
|
January 20, 2015 |
THANTHI TRUST Vs. APEX AGENCIES AND ORS.
|
November 20, 2015 |
THARAKESHWARI AND ORS. Vs. PONDICHERRY UNIVERSITY AND ORS.
|
October 27, 2015 |
THARMAN Vs. STATE BY INSPECTOR OF POLICE
|
October 28, 2015 |
THASLIM KANI Vs. THE STATE REP. BY
|
December 1, 2015 |
THAVAMANI Vs. MAYILAMMAL
|
October 26, 2015 |
THAVAMANI Vs. THE INTERNAL AUDIT OFFICER (PENSION) AND ORS.
|
July 6, 2015 |
THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND ORS. Vs. V.T. KANDASAMY AND ORS.
|
July 13, 2015 |
THE ADDITIONAL COMMISSIONER, CENTRAL EXCISE Vs. STRATEGIC ENGINEERING PRIVATE LTD.
|
December 18, 2015 |
THE ADDITIONAL DIRECTOR GENERAL Vs. J.K.S. AIR TRAVELS
|
January 5, 2015 |
THE ADDITIONAL SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT AND ORS. Vs. ROYAGIRI THIRU C.P. ATHITHANAR AND ORS.
|
April 15, 2015 |
THE AGRICULTURAL PRODUCTION COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT AND ORS. Vs. M. SAMPATH AND ORS.
|
June 10, 2015 |
THE ANNA UNIVERSITY Vs. NARAYANAGURU INTERNATIONAL INSTITUTE OF SCIENCE & TECHNOLOGY AND ORS.
|
May 14, 2015 |
THE ASSISTANT COMMISSIONER OF CUSTOMS Vs. SARAVANA PERUMAL AND ORS.
|
February 12, 2015 |
THE ASSISTANT COMMISSIONER OF INCOME TAX AND ORS. Vs. SUNDARAM ASSET MANAGEMENT CO. LTD.
|
June 16, 2015 |
THE ASSISTANT ENGINEER/O&M Vs. SABASTHI AMMAL AND ORS.
|
January 27, 2015 |
THE ASSISTANT EXECUTIVE ENGINEER, AGRICULTURE ENGINEERING DEPARTMENT AND ORS. Vs. RAJATHI AND ORS.
|
April 6, 2015 |
THE ASSOCIATED CEMENT COMPANIES LIMITED Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 23, 2015 |
THE BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. M. MARANADU AND ORS.
|
March 27, 2015 |
THE BOARD OF TRUSTEES OF V.O. CHIDAMBARANAR PORT TRUST Vs. PSA SICAL TERMINALS LIMITED AND ORS.
|
June 9, 2015 |
THE BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. MUTHULAKSHMI
|
September 4, 2015 |
THE BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. A. ATHINARAYANAN AND ORS.
|
August 25, 2015 |
THE BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. TMT. THANGAMMAL AND ORS.
|
March 27, 2015 |
THE BRANCH MANAGER, SETC TVL LIMITEDLIMITED, TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION Vs. SETHU
|
September 22, 2015 |
THE BRANCH MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. GOVINDARAJAN
|
August 21, 2015 |
THE BRANCH MANAGER, THE BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MUTHUKRISHNAN AND ORS.
|
March 27, 2015 |
THE BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY Vs. N. NAGAPANDI AND ORS.
|
March 23, 2015 |
THE BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED, NO. 43, A/2 PERMANENT ROAD, TRICHY Vs. MALA
|
June 3, 2015 |
THE BRANCH MANAGER, THE UNITED INDIA INSURANCE COMPANY LTD. Vs. V. VEERASELVI AND ORS.
|
March 25, 2015 |
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO., LTD. Vs. G. PARTHIBAN AND ORS.
|
July 9, 2015 |
THE BRANCH MANAGER, UNITED INDIAN INSURANCE COMPANY LIMITED Vs. K. CHANDRAN AND ORS.
|
July 8, 2015 |
THE CHAIRMAN, CHENNAI PORT TRUST Vs. MARIAMMAL
|
March 3, 2015 |
THE CHAIRMAN, MAHATMA GANDHI POST GRADUATE INSTITUTE OF DENTAL SCIENCES AND ORS. Vs. B. PRIAKARDIYA AND ORS.
|
August 21, 2015 |
THE CHENNAI FRUIT COMMISSION AGENTS ASSOCIATION AND ORS. Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
|
July 28, 2015 |
THE CHIEF GENERAL MANAGER Vs. A.G. SANKARALINGAM AND ORS.
|
June 18, 2015 |
THE CHIEF GENERAL MANAGER (TELECOM) AND ORS. Vs. M. GEORGE FRANCIS AND ORS.
|
April 6, 2015 |
THE CHIEF SECRETARY AND ORS. Vs. V. BHAVANI SUBBAROYAN
|
March 26, 2015 |
THE COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. THE INCOME TAX OFFICER TDS WARD-I(5)
|
October 15, 2015 |
THE COMMERCIAL TAX OFFICER Vs. SHEIK MUBARAK
|
February 24, 2015 |
THE COMMISSIONER Vs. TMT. SUBBUTHAYAMMAL AND ORS.
|
July 15, 2015 |
THE COMMISSIONER AND DIRECTOR Vs. G. KARTHIBAN AND ORS.
|
June 10, 2015 |
THE COMMISSIONER AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
May 21, 2015 |
THE COMMISSIONER AND SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS. Vs. ANGELIN LINI
|
July 14, 2015 |
THE COMMISSIONER CUM BLOCK DEVELOPMENT OFFICER, PANCHAYAT UNION AND ORS. Vs. H.M. KARI GOWDER AND ORS.
|
July 23, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
June 4, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. RAJSHREE SUGARS & CHEMICALS LTD.
|
April 9, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. BORG WARNER MORSE TEC MURUGAPPA PVT. LTD. AND ORS.
|
March 20, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. BRITANNIA INDUSTRIES LTD. AND ORS.
|
March 19, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. PRICOL LTD. AND ORS.
|
February 12, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. ADVANCE DETERGENTS LTD. AND ORS.
|
June 18, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
June 26, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. RAJ METAL AND ALLOYS AND ORS.
|
January 30, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. MAHAVISHNU CYLINDERS AND ORS.
|
June 5, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
February 13, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
February 6, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. THE INDIAN HUMES AND PIPE CO. LTD. AND ORS.
|
January 22, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. KTV OIL MILLS AND ORS.
|
June 11, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. INTEGRAL COACH FACTORY AND ORS.
|
June 11, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. AMRUTANJAN LTD. AND ORS.
|
February 27, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. JOY FOAM PVT. LTD. AND ORS.
|
June 11, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. CELEBRITY DESIGNS INDIA PVT. LTD. AND ORS.
|
March 5, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE & SERVICE TAX AND ORS.
|
March 20, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. VISTEON POWERTRAIN CONTROL SYSTEMS (P) LIMITED AND ORS.
|
February 13, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. LAKSHMI MACHINE WORKS LTD. AND ORS.
|
March 12, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX LARGE TAXPAYER UNIT 1775 Vs. INTERNATIONAL FLAVOURS & FRAGRANCE LTD.
|
June 11, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX LARGE TAXPAYER UNIT Vs. TAMILNADU PETROPRODUCTS LIMITED AND ORS.
|
September 4, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE CENTRAL EXCISE COMMISSIONERATE Vs. JOE TRANSPORT AND ORS.
|
April 23, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE CHENNAI - 1 Vs. THE TAMIL NADU PETRO PRODUCTS LTD. AND ORS.
|
January 22, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. TENNECO RC INDIA PRIVATE LTD. AND ORS.
|
June 19, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE, CHENNAI II COMMISSIONERATE Vs. INDIAN FURNITURE PRODUCTS LTD. AND ORS.
|
July 3, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE, CHENNAI II COMMISSIONERATE Vs. HYDERABAD INDUSTRIES LTD. AND ORS.
|
June 18, 2015 |
THE COMMISSIONER OF COMMERCIAL TAXES, EZHILAGAM AND ORS. Vs. SUNDEK INDIA LTD.
|
August 5, 2015 |
THE COMMISSIONER OF CUSTOMS Vs. UNIVERSAL COLD STORAGE LTD.
|
February 26, 2015 |
THE COMMISSIONER OF CUSTOMS (AIR) Vs. BSES KERALA POWER LTD. AND ORS.
|
June 11, 2015 |
THE COMMISSIONER OF CUSTOMS (EXPORT) Vs. CARGIL INDIA PVT. LTD. AND ORS.
|
March 19, 2015 |
THE COMMISSIONER OF CUSTOMS (EXPORTS), CUSTOM HOUSE Vs. JAY AR ENTERPRISES AND ORS.
|
September 4, 2015 |
THE COMMISSIONER OF CUSTOMS (IMPORT) Vs. PATEL ENGINEERING LTD.
|
March 20, 2015 |
THE COMMISSIONER OF CUSTOMS (SEA PORT IMPORT) Vs. THE CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
August 25, 2015 |
THE COMMISSIONER OF CUSTOMS, TRICHY Vs. CHETTINAD CEMENT CORPORATION LTD. AND ORS.
|
August 6, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. SCHWING STETTER INDIA P. LTD.
|
June 2, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. FLUIDTHERM TECHNOLOGY PVT. LTD.
|
March 24, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. FAIVELLY TRANSPORT LTD.
|
July 13, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. ANUSH SHARES AND SECURITIES PVT. LTD.
|
July 22, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. N. SUNDARARAMAN
|
February 17, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. S. DURAIPANDI & S. THALAVAIPANDIAN (AOP)
|
June 9, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. COLORPLUS FASHIONS PVT. LTD.
|
March 2, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. EMERALD JEWEL INDUSTRY (INDIA) LTD.
|
July 24, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. UCAL FUEL SYSTEMS LTD.
|
July 23, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. S.S.M. ESTATES LTD.
|
February 24, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. INDIAN EDUCATIONAL TRUST
|
January 28, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. SUBBA REDDY
|
January 27, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. PALANQUIN INVESTMENTS P. LTD.
|
January 27, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. ATLAS EXPORT ENTERPRISE
|
March 17, 2015 |
THE COMMISSIONER OF INCOME TAX (APPEALS-10) AND ORS. Vs. M. KANNABIRAN
|
August 25, 2015 |
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. M. RAMAKRISHNAN
|
July 1, 2015 |
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. MIL INDUSTRIES LTD.
|
June 8, 2015 |
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. SOUTH INDIA STRUCTURAL CORPORATION LIMITED
|
August 18, 2015 |
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. CHENNAI GARMENTS
|
August 3, 2015 |
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. TUBE INVESTMENTS OF INDIA LTD.
|
August 12, 2015 |
THE COMMISSIONER OF INCOME TAX-I AND ORS. Vs. NOORUL ISLAM EDUCATIONAL TRUST
|
March 20, 2015 |
THE COMMISSIONER OF SERVICE TAX Vs. VIJAY TELEVISION (P) LTD. AND ORS.
|
March 19, 2015 |
THE COMMISSIONER TAMBARAM MUNICIPALITY Vs. K.S. DEVARAJ
|
February 27, 2015 |
THE COMMISSIONER, BHAVANI MUNICIPALITY Vs. C. RAMASAMY AND ORS.
|
June 5, 2015 |
THE COMMISSIONER, CORPORATION OF CHENNAI AND ORS. Vs. A. JOHNSON AND ORS.
|
November 3, 2015 |
THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND ORS. Vs. ARULMIGU SRI PETHANADESHWARAR AND PETHANAYAGIAMMAL THIRUKOVIL VASUDEVANALLUR AND ORS.
|
July 10, 2015 |
THE COMMISSIONER, KANCHEEPURAM MUNICIPALIATY Vs. HOTEL BABOO SURYA
|
December 17, 2015 |
THE COMMISSIONER, KANCHEEPURAM MUNICIPALITY Vs. NAGABOOSHANAM
|
February 2, 2015 |
THE COMPETENT AUTHORITY Vs. THE PRINCIPAL DISTRICT JUDGE
|
December 4, 2015 |
THE CORPORATE MANAGER ROMAN CATHOLIC SCHOOLS Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 4, 2015 |
THE CORRESPONDENT, E.B.G. MATRICULATION HIGHER SECONDARY SCHOOL Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 18, 2015 |
THE CORRESPONDENT, GOOD SHEPHERD HIGHER SECONDARY SCHOOL Vs. THE SECRETARY, STATE OF TAMIL NADU, DEPARTMENT OF SCHOOL EDUCATION AND ORS.
|
February 16, 2015 |
THE CORRESPONDENT-CUM-SECRETARY Vs. M. MOHANKANI AND ORS.
|
November 18, 2015 |
THE CORRESPONDENT/PRINCIPAL AROKIAMADA MATRICULATION HIGHER SECONDARY SCHOOL Vs. TMT. T. SORUBARANI AND ORS.
|
October 15, 2015 |
THE DALIT CHRISTIANS EDUCATIONAL AND DEVELOPMENT TRUST Vs. THE SECRETARY TO GOVERNMENT, DEPARTMENT HIGHER EDUCATION AND ORS.
|
June 15, 2015 |
THE DEPUTY COLLECTOR REVENUE (SOUTH), PONDICHERRY AND ORS. Vs. NAVASAKTHI TOWNSHIP DEVELOPERS PVT. LTD.
|
October 30, 2015 |
THE DEPUTY COMMISSIONER (CT) Vs. TVL. NATHAN AND COMPANY
|
March 18, 2015 |
THE DEPUTY COMMISSIONER OF CENTRAL EXCISE Vs. DORCAS MARKET MAKERS PVT. LTD. AND ORS.
|
March 26, 2015 |
THE DEPUTY INSPECTOR GENERAL OF POLICE AND ORS. Vs. A. SUBBARAYALU
|
January 5, 2015 |
THE DIRECTOR CHENNAI Vs. M.RAJA
|
December 8, 2015 |
THE DIRECTOR GENERAL OF POLICE, TAMILNADU Vs. P. SELVARAJU
|
September 29, 2015 |
THE DIRECTOR GENERAL, PRASAR BHARATI BROADCASTING CORPORATION OF INDIA AND ORS. Vs. THE PRESIDING OFFICER, GOVERNMENT OF INDIA AND ORS.
|
February 19, 2015 |
THE DIRECTOR OF ELEMENTARY EDUCATION AND ORS. Vs. G. VIJAYALAKMSHMI AND ORS.
|
July 14, 2015 |
THE DIRECTOR OF MATRICULATION SCHOOLS Vs. THE CORRESPONDENT
|
December 2, 2015 |
THE DIRECTOR OF MATRICULATION SCHOOLS Vs. KAVIYAN SCHOOL
|
August 18, 2015 |
THE DIRECTOR OF SCHOOL EDUCATION AND ORS. Vs. S. RAJAMANI AND ORS.
|
April 29, 2015 |
THE DIRECTOR OF SCHOOL EDUCATION AND ORS. Vs. S. AMALRAJ
|
July 15, 2015 |
THE DIRECTOR OF SCHOOL EDUCATION, CHENNAI AND ORS. Vs. J. FREDERICK JEYAKUMAR AND ORS.
|
April 10, 2015 |
THE DIRECTOR OF SERICULTURE DEPARTMENT AND ORS. Vs. K. KUMAR AND ORS.
|
July 8, 2015 |
THE DIRECTOR, THE SCHOOL OF EXCELLENCE IN LAW AND ORS. Vs. K. MAHALAKSHMI
|
December 18, 2015 |
THE DISTRICT COLLECTOR AND ORS. Vs. S. RAJASEKARAN AND ORS.
|
March 31, 2015 |
THE DISTRICT COLLECTOR, MADURAI DISTRICT AND ORS. Vs. VENUNATHAN
|
June 4, 2015 |
THE DISTRICT COLLECTOR, SALEM AND ORS. Vs. PALANISAMY AND ORS.
|
March 31, 2015 |
THE DISTRICT EDUCATIONAL OFFICER, CHERANMAHADEVI Vs. M. MUTHU
|
July 16, 2015 |
THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ORS. Vs. S. AYYAVOO
|
July 16, 2015 |
THE DISTRICT MANAGER, TAMILNADU STATE MARKETING CORPORATION LTD. Vs. K. VISWANATHAN AND ORS.
|
February 25, 2015 |
THE DISTRICT PROJECT OFFICER Vs. CHELLAMMAL
|
December 7, 2015 |
THE DIVISIONAL ENGINEER, HIGHWAYS AND RURAL WORKS DEPARTMENT AND ORS. Vs. SUSEELA MARY AND ORS.
|
March 25, 2015 |
THE DIVISIONAL MANAGER Vs. I. THOMAS AND ORS.
|
February 20, 2015 |
THE DIVISIONAL MANAGER Vs. G. PANNEER AND ORS.
|
February 11, 2015 |
THE DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED, TIRUNELVELI Vs. BALA AND ORS.
|
September 2, 2015 |
THE DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. KANDIBAN AND ORS.
|
January 30, 2015 |
THE DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. A. SELVAKUMARI AND ORS.
|
September 22, 2015 |
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. MARIYAMMAL AND ORS.
|
October 7, 2015 |
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. DEEPA AND ORS.
|
October 13, 2015 |
THE EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, TAMIL NADU HOUSING BOARD Vs. RAJALAKSHMI AND ORS.
|
July 2, 2015 |
THE EXECUTIVE ENGINEER, (DISTRIBUTION), COIMBATORE ELECTRICITY DISTRIBUTION CIRCLE Vs. K. BALASUBRAMANIAM
|
January 9, 2015 |
THE EXECUTIVE ENGINEER, TWAD BOARD, (TAMILNADU WATER SUPPLY AND DRAINAGE BOARD) Vs. R. THIRUMALAIKUMAR AND ORS.
|
December 11, 2015 |
THE EXECUTIVE OFFICER, ETTAYAPURAM SPECIAL VILLAGE PANCHAYAT AND ORS. Vs. E. THANGASAMY RAJA AND ORS.
|
November 27, 2015 |
THE GENERAL MANAGER Vs. D. PRASAD AND ORS.
|
August 6, 2015 |
THE GENERAL MANAGER, BHARAT HEAVY ELECTRICALS LTD. Vs. CANTEEN WORKERS OF BHEL AND ORS.
|
February 10, 2015 |
THE GENERAL MANAGER, BSNL AND ORS. Vs. A. ARUNACHALM AND ORS.
|
October 30, 2015 |
THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. N. PARAMASIVAM
|
July 29, 2015 |
THE GENERAL MANAGER, UNION OF INDIA AND ORS. Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
August 10, 2015 |
THE GOVERNMENT OF TAMIL NADU AND ORS. Vs. M. RAGHUPATHY AND ORS.
|
July 6, 2015 |
THE GOVERNMENT OF TAMIL NADU AND ORS. Vs. P. ACHIAMMAL AND ORS.
|
September 21, 2015 |
THE GOVERNMENT OF TAMIL NADU AND ORS. Vs. J. MERCY RUMYA FLORENCE AND ORS.
|
March 4, 2015 |
THE GOVERNMENT OF TAMIL NADU AND ORS. Vs. R. MALARVILI
|
March 3, 2015 |
THE GOVERNMENT OF TAMILNADU AND ORS. Vs. T. JEYAJOTHI
|
June 1, 2015 |
THE GOVERNMENT OF TAMILNADU AND ORS. Vs. S. THIYAGARAJAN
|
July 23, 2015 |
THE HOME SECRETARY, GOVERNMENT OF TAMILNADU AND ORS. Vs. P. DHARMARAJ AND ORS.
|
September 30, 2015 |
THE INDIA CEMENTS LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
February 6, 2015 |
THE INDIAN HUME PIPE CO. LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
|
September 21, 2015 |
THE INDIAN OVERSEAS BANK Vs. THE MEMBER & THE PRESIDING OFFICER, STATE HUMAN RIGHTS COMMISSION AND ORS.
|
August 26, 2015 |
THE INSPECTOR GENERAL OF REGISTRATION AND ORS. Vs. J. BARATHAN
|
November 30, 2015 |
THE INSPECTOR OF POLICE AND ORS. Vs. GOVINDHASAMY AND ORS.
|
December 8, 2015 |
THE JOINT REGISTRAR/MANAGING DIRECTOR, RAMANATHAPURAM DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. U. DHANASEKARAN AND ORS.
|
April 27, 2015 |
THE JOINT SUB-REGISTRAR NO. II AND ORS. Vs. ANNA MATHA TEACHERS TRAINING INSTITUTE
|
March 10, 2015 |
THE KOVILPATTI BAJANAI MADAM TRUST Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT AND ORS.
|
October 8, 2015 |
THE LAKSHMI SHANMUGA SPINNING MILLS LTD. AND ORS. Vs. THE PROVIDENT FUND INSPECTOR
|
July 14, 2015 |
THE LAW DEBENTURE TRUST CORPORATION P.L.C. AND ORS. Vs. SAKTHI SUGARS LIMITED
|
December 21, 2015 |
THE MANAGEMENT OF BHARATH HEAVY ELECTRICALS LIMITED AND ORS. Vs. R. GOVINDAN AND ORS.
|
February 10, 2015 |
THE MANAGEMENT OF CHEMECH ENGINEERS (P) LTD. AND ORS. Vs. THE PRESIDING OFFICER, PRINCIPAL LABOUR COURT AND ORS.
|
February 5, 2015 |
THE MANAGEMENT OF CHRISTIAN MEDICAL COLLEGE (CMC ASSOCIATION, VELLORE) Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
July 27, 2015 |
THE MANAGEMENT OF KALAPATTI SPINNING MILLS PVT. LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
February 23, 2015 |
THE MANAGEMENT OF MRF LIMITED Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
|
July 21, 2015 |
THE MANAGEMENT OF SIMPSON & COMPANY LTD. AND ORS. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
November 25, 2015 |
THE MANAGEMENT OF TATA CONSULTANCY SERVICES LIMITED Vs. SELVINTH GNANESH JOSHUA AND ORS.
|
March 3, 2015 |
THE MANAGEMENT OF TRACTORS & FARM EQUIPMENT LTD. Vs. JOINT COMMISSIONER OF LABOUR AND ORS.
|
March 26, 2015 |
THE MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. THE PRESIDING OFFICER LABOUR COURT, SALEM AND ORS.
|
November 20, 2015 |
THE MANAGEMENT, FLORAM SHOES INDIA PVT. LTD. Vs. THE PRESIDING OFFICER, PRINCIPAL LABOUR COURT AND ORS.
|
April 16, 2015 |
THE MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION LTD. Vs. T. PERUMAL AND ORS.
|
December 22, 2015 |
THE MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD. Vs. R. DHARMALINGAM AND ORS.
|
March 10, 2015 |
THE MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD. Vs. THE LABOUR INSPECTOR AND ORS.
|
April 22, 2015 |
THE MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED AND ORS. Vs. S. VELLIMUTHU AND ORS.
|
March 12, 2015 |
THE MANAGER, ATOMIC ENERGY EMPLOYEES CONSUMER COOPERATIVE STORES LTD. Vs. A.L. CHIDAMBARAM AND ORS.
|
February 10, 2015 |
THE MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. JEYA AND ORS.
|
February 13, 2015 |
THE MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. R. DHANALAKSHMI AND ORS.
|
June 19, 2015 |
THE MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. ASAITHAMBI AND ORS.
|
March 27, 2015 |
THE MANAGER,THE BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD. Vs. D.RAJAMANICKKAM
|
March 12, 2015 |
THE MANAGING DIRECTOR Vs. TMT. N. JAYAMANI
|
March 4, 2015 |
THE MANAGING DIRECTOR Vs. S. JAGADISH
|
January 23, 2015 |
THE MANAGING DIRECTOR Vs. PANCHAVARNAM
|
January 8, 2015 |
THE MANAGING DIRECTOR Vs. CHITRA DEVI AND ORS.
|
February 2, 2015 |
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. PORKAI PANDIAN AND ORS.
|
November 30, 2015 |
THE MANAGING DIRECTOR TNSTC KUMBAKONAM DIVISION PERIYAMILAGUPARAI Vs. THANGARASU AND ORS.
|
June 18, 2015 |
THE MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD. Vs. V. EZHILARASI AND ORS.
|
September 21, 2015 |
THE MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LIMITED AND ORS. Vs. E. TAMILARASI
|
November 5, 2015 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. G. SAROJA AND ORS.
|
July 29, 2015 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MARY AND ORS.
|
July 13, 2015 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. CLARA JEYAMANI AND ORS.
|
April 20, 2015 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD. Vs. MUTHUMARI AND ORS.
|
June 10, 2015 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM)LIMITED Vs. ANANDASELVI
|
July 7, 2015 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION AND ORS. Vs. R. GUNASEKARAN
|
October 8, 2015 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. KANNAGIDEVI AND ORS.
|
August 17, 2015 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. NANDINI AND ORS.
|
August 10, 2015 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. AND ORS. Vs. TMT. PANDI DEVI AND ORS.
|
October 5, 2015 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM (DIVISION) LTD. Vs. M. VALARMATHI AND ORS.
|
April 13, 2015 |
THE MANAGING DIRECTOR, TAMIL NADU TEXTILE CORPORATION LTD. Vs. THE MANAGING DIRECTOR, SIVAKASI AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LIMITED AND ORS.
|
June 4, 2015 |
THE MANAGING DIRECTOR, TAMIL STATE TRANSPORT CORPORATION LTD. Vs. SAMBOORNAM AND ORS.
|
June 1, 2015 |
THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION Vs. EASU MARY AND ORS.
|
November 27, 2015 |
THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LIMITED Vs. M. JAYA AND ORS.
|
October 9, 2015 |
THE MANAGING DIRECTOR, TWAD BOARD AND ORS. Vs. V. SATHIA JACOB AND ORS.
|
April 24, 2015 |
THE MANAGING TRUSTEE NEYCER EDUCATIONAL TRUST AND ORS. Vs. VIJAYA BASKAR AND ORS.
|
September 1, 2015 |
THE NARASIMHA MILLS PRIVATE LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
June 11, 2015 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SEKAR AND ORS.
|
June 9, 2015 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. M.R. CHANDRASEKARAN AND ORS.
|
March 10, 2015 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SHAKUNTHA
|
October 1, 2015 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEWA PROPERTIES LTD.
|
February 13, 2015 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. A. ILAYARASI AND ORS.
|
April 9, 2015 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. V. PALANI
|
June 8, 2015 |
THE NILGIRI BOUGHT LEAF TEA MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA AND ORS.
|
February 27, 2015 |
THE ORIENTAL INSUANCE COMPANY LIMITED Vs. S.NEELAVATHY
|
July 28, 2015 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. S.RADHA
|
December 3, 2015 |
THE PLANTERS ASSOCIATION OF TAMIL NADU, 42, A.T.T.COLONY, COIMBATORE Vs. THE SECRETARY TO GOVERNMENT, LABOUR & EMPLOYMENT DEPARTMENT, GOVERNMENT OF TAMIL NADU, FORT ST.GEORGE, CHENNAI
|
January 7, 2015 |
THE PONDICHERRY SCHEDULED CASTE PEOPLES WELFARE ASSOCIATION Vs. UNION OF INDIA AND ORS.
|
June 11, 2015 |
THE PONDICHERRY SCHEDULED CASTE PEOPLES WELFARE ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 4, 2015 |
THE PONDICHERRY SCHEDULED CASTE PEOPLES WELFARE ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 13, 2015 |
THE PRINCIPAL AND ORS. Vs. VEERAPPAN AND ORS.
|
July 27, 2015 |
THE PRINCIPAL AND SECRETARY, WOMENS CHRISTIAN COLLEGE Vs. THE STATE OF TAMIL NADU AND ORS.
|
May 14, 2015 |
THE PRINCIPAL CHIEF CONSERVATOR OF FOREST Vs. GUPTA EXPORTS
|
October 13, 2015 |
THE PRINCIPAL SECRETARY TO GOVERNMENT HOME DEPARTMENT AND ORS. Vs. J. SIVAKUMAR
|
June 26, 2015 |
THE PRINCIPAL SECRETARY, HR & CE DEPARTMENT AND ORS. Vs. G. PARAMASIVAM AND ORS.
|
October 28, 2015 |
THE PROPRIETRIX U. PARAMESWARI Vs. THE ASSISTANT COMMISSIONER (CT)
|
December 10, 2015 |
THE PUBLIC INFORMATION OFFICER AND ORS. Vs. THE REGISTRAR, TAMILNADU INFORMATION COMMISSION AND ORS.
|
April 29, 2015 |
THE PURASAWAKUM PERMANENT FUND LTD. Vs. R. KALAISELVI AND ORS.
|
June 9, 2015 |
THE REGIONAL JOINT DIRECTOR OF TREASURIES & ACCOUNTS AND ORS. Vs. M. MUTHALAGU
|
June 9, 2015 |
THE REGISTRAR Vs. ANNAVAJJALA AGHAMAARSH
|
January 12, 2015 |
THE REGISTRAR Vs. HAMEED ENTERPRISES AND ORS.
|
January 28, 2015 |
THE SECRETARY CHRISTIAN EDUCATION, HEALTH & DEVELOPMENT SOCIETY Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 11, 2015 |
THE SECRETARY TIRUCHIRAPPALLI Vs. THE STATE OF TAMIL NADU
|
December 4, 2015 |
THE SECRETARY TO GOVERNMENT AND ORS. Vs. P. KRISHNAMURTHY
|
February 26, 2015 |
THE SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS. Vs. S. RAJA RAJAN
|
February 12, 2015 |
THE SECRETARY TO GOVERNMENT HIGHWAYS AND RURAL WORKS DEPT. AND ORS. Vs. K. JAGANATHAN
|
November 30, 2015 |
THE SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT GOVERNMENT OF TAMIL NADU Vs. R. VELAYUTHAM RESPONDENT
|
January 19, 2015 |
THE SECRETARY TO GOVERNMENT OF TAMIL NADU MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT AND ORS. Vs. M. RANI
|
June 30, 2015 |
THE SECRETARY TO GOVERNMENT, FINANCE (OP-I) DEPARTMENT AND ORS. Vs. A. VELUSAMY
|
October 13, 2015 |
THE SECRETARY TO THE GOVERNMENT, SCHOOL EDUCATION DEPARTMENT AND ORS. Vs. S. RAGHAVACHARRY
|
June 4, 2015 |
THE SECRETARY, CORPORATE OFFICE Vs. MR.SAMBASIVAM
|
October 30, 2015 |
THE SECRETARY, MINISTRY OF INFORMATION AND BROADCASTING AND ORS. Vs. KAL CABLES PVT. LTD. AND ORS.
|
September 29, 2015 |
THE SECRETARY, RAJIV GANDHI COLLEGE OF ENGINEERING NEMILI Vs. THE STATE OF TAMILNADU AND ORS.
|
April 13, 2015 |
THE SECRETARY, STATE OF TAMIL NADU, EDUCATION DEPARTMENT Vs. R. NAGASAMY
|
March 3, 2015 |
THE SECRETARY, TAMIL NADU ELECTRICITY BOARD AND ORS. Vs. D. RAVICHANDRAN AND ORS.
|
June 22, 2015 |
THE SECRETARY, VIRUDHUNAGAR HINDU NADARS SENTHIKUMARA NADAR COLLEGE COMMITTEE, VIRUDHUNAGAR–626 001 AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 27, 2015 |
THE SECRETARY-CUM-PRINCIPAL, HOLY CROSS HOME SCIENCE COLLEGE Vs. THE MANONMANIAM SUNDARANAR UNIVERSITY
|
July 31, 2015 |
THE SENIOR INTELLIGENCE OFFICER Vs. K.P. KARUNAMOORTHY
|
June 18, 2015 |
THE SENIOR REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD. Vs. THE DISTRICT COLLECTOR, THANJAVUR AND ORS.
|
September 9, 2015 |
THE SHIPPING CORPORATION OF INDIA LTD. Vs. GEM GRANITES AND ORS.
|
June 23, 2015 |
THE SPECIAL DEPUTY COLLECTOR (STAMPS), CHENNAI COLLECTORATE AND ORS. Vs. THAJUNNISA AND ORS.
|
July 24, 2015 |
THE SPECIAL OFFICER Vs. R.M. RAJARATHINAM AND ORS.
|
February 4, 2015 |
THE SPECIAL OFFICER, D.K.81 CHENNASANDIRAM PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD. Vs. P. PERIYANNAN AND ORS.
|
February 10, 2015 |
THE SPECIAL TAHSILDAR Vs. S. VENKATESAN AND ORS.
|
September 7, 2015 |
THE SPECIAL TAHSILDAR (ADW) Vs. ANDIYAPPA CHETTIAR AND ORS.
|
March 31, 2015 |
THE SPECIAL TAHSILDAR (L.A.), ADI DRAVIDAR WELFARE, SRIVILLIPUTHUR Vs. PETCHIAMMAL AND ORS.
|
September 9, 2015 |
THE SPECIAL TAHSILDAR (LA) Vs. GANESAN
|
March 12, 2015 |
THE SPECIAL TAHSILDAR (LAND ACQUISITION-CHENNAI METRO RAIL LTD. UNIT-2) Vs. L.R. RAVI PRASAD AND ORS.
|
October 29, 2015 |
THE SPECIAL TAHSILDAR, LAND ACQUISITION OFFICER (ADW) Vs. V. NAVANATHAN
|
March 10, 2015 |
THE STATE Vs. S. SUKUMARAN NAIR AND ORS.
|
February 26, 2015 |
THE STATE Vs. RAVI
|
August 14, 2015 |
THE STATE Vs. THIRUMURUGA KIRUPANANDA VARIYAR THAVATHIRU SUNDARA SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST AND ORS.
|
March 24, 2015 |
THE STATE Vs. D. JANAKIRAMAN
|
March 30, 2015 |
THE STATE Vs. SRI BALAJI VIDYAPEETH DEEMED UNIVERSITY AND ORS.
|
March 12, 2015 |
THE STATE AND ORS. Vs. C. JEBAKUMAR AND ORS.
|
July 29, 2015 |
THE STATE AND ORS. Vs. THE LEARNED JUDICIAL MAGISTRATE
|
July 29, 2015 |
THE STATE OF TAMIL NADU Vs. K.R. MOHAN AND ORS.
|
July 22, 2015 |
THE STATE OF TAMIL NADU Vs. TVL. KAVITHA TRADERS
|
April 9, 2015 |
THE STATE OF TAMIL NADU Vs. TVL. MEDI HERBS
|
March 11, 2015 |
THE STATE OF TAMIL NADU Vs. TVL. SANMAR SPECIALITY CHEMICALS LTD.
|
March 4, 2015 |
THE STATE OF TAMIL NADU Vs. TVL. S.A. IVY PUMPS (P.) LTD.
|
March 5, 2015 |
THE STATE OF TAMIL NADU Vs. TVL. BAYER MATERIAL SCIENCE PRIVATE LTD.
|
March 11, 2015 |
THE STATE OF TAMIL NADU Vs. TVL. C.M. HUSSIAN MUBARK AND CO.
|
June 17, 2015 |
THE STATE OF TAMIL NADU Vs. TVL. MASILAMANI MUDALIAR & CO.
|
March 18, 2015 |
THE STATE OF TAMIL NADU Vs. TVL. STEEL TUBE TRADERS AND AGENCIES
|
April 23, 2015 |
THE STATE OF TAMIL NADU Vs. TVL. EXPOSE LEATHERS COMPANY
|
June 10, 2015 |
THE STATE OF TAMIL NADU AND ORS. Vs. C. SAMBASIVAM AND ORS.
|
February 12, 2015 |
THE STATE OF TAMIL NADU AND ORS. Vs. M. ALAGUMALAI AND ORS.
|
April 28, 2015 |
THE STATE OF TAMIL NADU AND ORS. Vs. S. THARVEES MAIDEEN AND ORS.
|
October 16, 2015 |
THE STATE OF TAMIL NADU AND ORS. Vs. RAJA AIDED MIDDLE SCHOOL AND ORS.
|
April 29, 2015 |
THE STATE OF TAMIL NADU AND ORS. Vs. HINDU MIDDLE SCHOOL
|
April 29, 2015 |
THE STATE OF TAMIL NADU AND ORS. Vs. A. VELAYUTHAM
|
April 17, 2015 |
THE STATE OF TAMIL NADU AND ORS. Vs. K. SENTHAMARAI
|
April 21, 2015 |
THE STATE OF TAMIL NADU AND ORS. Vs. R. PAULIAN
|
April 13, 2015 |
THE STATE OF TAMILNADU Vs. TVL. V.V. DHANUSHKODI NADAR & SONS
|
July 6, 2015 |
THE STATE TRADING CORPORATION OF INDIA LTD. Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
|
June 1, 2015 |
THE SUB INSPECTOR OF POLICE Vs. V.JAYABHARATHAM
|
December 9, 2015 |
THE SUPERINTENDENT OF CUSTOMS Vs. SAREEBDEEN JUWAIRIYA
|
July 29, 2015 |
THE SUPERINTENDENT OF POLICE Vs. THE JUDICIAL MAGISTRATE COURT, CHEYYAR
|
September 7, 2015 |
THE SUPERINTENDENT OF POLICE AND COMMANDANT AND ORS. Vs. P. AMALRAJ
|
April 8, 2015 |
THE SUPERINTENDENT OF PRISONS CENTRAL PRISON-II Vs. THE INSPECTOR OF POLICE, MADURAVOYAL POLICE STATION
|
September 3, 2015 |
THE SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD AND ORS. Vs. ANNAMALAI COTTON MILLS (P) LIMITED
|
April 20, 2015 |
THE SUPERINTENDING ENGINEER, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. Vs. P. KOTHANDAM AND ORS.
|
October 16, 2015 |
THE SUPERINTENDING ENGINEER, VELLORE ELECTRICITY DISTN. Vs. P. KALA AND ORS.
|
December 11, 2015 |
THE SUPREME INDUSTRIES LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER/CHECK POST OFFICER AND ORS.
|
June 26, 2015 |
THE TAMIL NADU ELECTRICITY BOARD ENGINEERS SANGAM AND ORS. Vs. ERO VELAI ILLA PATTATHARIGAL SANGAM AND ORS.
|
February 26, 2015 |
THE TAMIL NADU ELECTRICITY BOARD WORKERS PROGRESSIVE UNION Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION AND ORS.
|
October 26, 2015 |
THE TAMIL NADU FILM EXHIBITORS ASSOCIATION Vs. COMPETITION COMMISSION OF INDIA AND ORS.
|
March 27, 2015 |
THE TAMIL NADU TEACHER EDUCATION UNIVERSITY Vs. ADHIPARASAKTHI COLLEGE OF EDUCATION AND ORS.
|
February 17, 2015 |
THE TERRITORY MANAGER - LPG, CHENNAI LPG TERRITORY, BHARAT PETROLEUM CORPORATION LTD. Vs. R.K. PRADEEP RAJ
|
September 2, 2015 |
THE TUTICORIN SPINNING MILLS LTD. Vs. THE CHAIRMAN, THE TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. AND ORS.
|
January 7, 2015 |
THE UNION OF INDIA AND ORS. Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, MADRAS BENCH AND ORS.
|
October 27, 2015 |
THE UNION OF INDIA AND ORS. Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
June 15, 2015 |
THE UNITED INDIA INSURANCE CO. LTD. Vs. RANJITH SINGH AND ORS.
|
April 1, 2015 |
THE ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. S. SRINIVASAN
|
October 15, 2015 |
THEERTHAGIRI AND ORS. Vs. STATE
|
October 13, 2015 |
THEJAS VIJAYAN Vs. PHONEX ARC
|
January 22, 2015 |
THENNARASU Vs. DIRECTOR OF COLLEGE EDUCATION AND ORS.
|
April 8, 2015 |
THIAGARAJAN Vs. STATE
|
March 19, 2015 |
THILAGARANI Vs. RAJESWARI AMMAL AND ORS.
|
July 22, 2015 |
THIRU AROORAN SUGARS Vs. THE CUSTOM, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, CHENNAI AND ORS.
|
July 3, 2015 |
THIRU. A. KRISHNA MANTHRI AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
|
March 31, 2015 |
THIRU. B. MUNIAPPA Vs. THE STATE OF TAMIL NADU AND ORS.
|
August 12, 2015 |
THIRU. P.R. CHELLAMANI Vs. THE DISTRICT COLLECTOR, DINDIGUL AND ORS.
|
July 16, 2015 |
THIRU. S. PHILIP Vs. THE COMMERCIAL TAX OFFICER
|
April 1, 2015 |
THIRUMALAI Vs. STATE AND ORS.
|
February 16, 2015 |
THIRUMALAI RAVANAN Vs. UNION OF INDIA
|
March 23, 2015 |
THIRUMANISELVAM Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
June 3, 2015 |
THIRUMURUGA RAMALINGAM Vs. MOHAMED HANIFA
|
April 28, 2015 |
THIRUMURUGAN ENTERPRISES Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
April 30, 2015 |
THIRUMURUGAN ENTERPRISES Vs. THE ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
|
April 17, 2015 |
THIRUNAVUKKARASU Vs. THE STATE OF TAMIL NADU AND ORS.
|
August 10, 2015 |
THIRUNAVUKKARASU Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
|
June 24, 2015 |
THIRUNEELAKANDAR AGENCIES Vs. THE ASSISTANT COMMISSIONER (CT) SHAVAPET CIRCLE
|
April 1, 2015 |
THIRUPATHY Vs. STATE
|
March 23, 2015 |
THIRUPUR MUNICIPALITY SHOP MERCHANTS ASSOCIATION Vs. STATE AND ORS.
|
December 11, 2015 |
THIRUVALLUR UNIVERSITY EMPLOYEES UNION Vs. THE THIRUVALLUVAR UNIVERSITY AND ORS.
|
February 19, 2015 |
THIRUVALLUVAR NAGAR RESIDENTS SOCIETY Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
|
January 7, 2015 |
THIRUVALLUVAR UNIVERSITY EMPLOYEES UNION Vs. THIRUVALLUVAR UNIVERSITY AND ORS.
|
March 31, 2015 |
THIRUVARUR AGRICULTURAL MARKETING COMMITTEE AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
|
July 22, 2015 |
THIYAGARAJAN Vs. STATE OF TAMIL NADU
|
October 7, 2015 |
THOMAS KURUVILLA Vs. CANARA BANK AND ORS.
|
July 31, 2015 |
THOMSON AND ORS. Vs. WILSON MATHIAS AND ORS.
|
August 31, 2015 |
THOTA T SIVAKUMAR Vs. STATE
|
August 14, 2015 |
THULASI Vs. THE DISTRICT COLLECTOR
|
December 3, 2015 |
THYAGARAYA NAGAR SOCIAL CLUB AND ORS. Vs. WOODLANDS TIFFIN ROOM AND ORS.
|
September 7, 2015 |
THYAGI JEEVANANDAM KATTIDAM MATRUM Vs. STATE OF TAMILNADU AND ORS.
|
June 16, 2015 |
TIM BOYD, INTERNATIONAL PRESIDENT Vs. KESIRAJU KRISHNA PHANI AND ORS.
|
July 22, 2015 |
TIME PHARMACEUTICALS AND ORS. Vs. STATE
|
September 3, 2015 |
TINDIVANAM ADVOCATES ASSOCIATION Vs. THE DIRECTOR GENERAL OF POLICE AND ORS.
|
April 27, 2015 |
TIRUNELVELI DISTRICT FOOTBALL ASSOCIATION AND ORS. Vs. THE PRESIDENT, TAMIL NADU FOOTBALL ASSOCIATION AND ORS.
|
October 8, 2015 |
TMT. C. PREMA Vs. THE SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT AND ORS.
|
June 1, 2015 |
TMT. JAYALAKSHMI Vs. HOTEL SIVAPRIYA AND ORS.
|
July 22, 2015 |
TMT. V. RADHA Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 15, 2015 |
TMT.P.SENTHAMARAI Vs. THE DISTRICT COLLECTOR
|
December 4, 2015 |
TONDIARPET GOODWILL AVENUE KIDIYIRUPPU NALA SANGAM Vs. A. KANDASAMY AND ORS.
|
March 3, 2015 |
TOTAL OIL INDIA PVT. LTD. Vs. THE ASSISTANT COMMISSIONER
|
June 11, 2015 |
TRANSCOASTAL CARGO & SHIPPING LTD. Vs. UNION OF INDIA
|
November 19, 2015 |
TRANSWORLD GARNET INDIA PVT. LTD. AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
July 29, 2015 |
TRILOCHINI AND ORS. Vs. CHITRALEKHA
|
June 24, 2015 |
TRIVEN GARMENTS LTD. AND ORS. Vs. STATE AND ORS.
|
June 5, 2015 |
TULSYAN NEC LIMITED Vs. ASSISTANT COMMISSIONER
|
January 9, 2015 |
TUSHAR K. NATH AND ORS. Vs. STATE
|
September 29, 2015 |
TVL G C NATARAJA CHETTIYAR AND OTHERS FAMILY TRUST Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER, CHENNAI ELECTRICITY DISTRIBUTION CIRCLE/CENTRAL; EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD; P VIJAYA
|
January 29, 2015 |
TVL M K AGENCIES Vs. APPELLATE DEPUTY COMMISSIONER (CT) CHENNAI CENTRAL DIVISION AND ORS
|
October 6, 2015 |
TVL PRASAD PROPERTIES & INVESTMENT PVT LTD Vs. STATE OF TAMIL NADU
|
April 8, 2015 |
TVL VIVEK LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
July 21, 2015 |
TVL. A.V.S. CONSTRUCTIONS Vs. THE APPELLATE DEPUTY COMMISSIONER (CT) AND ORS.
|
September 30, 2015 |
TVL. ACE STAR PROPERTIES PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER AND ORS.
|
September 1, 2015 |
TVL. EDELWEISS COMMODITIES SERVICES LTD. Vs. COMMERCIAL TAX OFFICER AND ORS.
|
June 23, 2015 |
TVL. INTERNATIONAL WIRES Vs. THE APPELLATE DEPUTY COMMISSIONER AND ORS.
|
April 1, 2015 |
TVL. JAIN HOUSING & CONSTRUCTIONS LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
|
July 7, 2015 |
TVL. K.S. COMPANY Vs. THE APPELLATE DEPUTY COMMISSIONER (CT) AND ORS.
|
January 21, 2015 |
TVL. MEENAKSHI PAPER STORES Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
July 22, 2015 |
TVL. SICAL MULTIMODAL & RAIL TRANSPORT LTD. Vs. ASSITT. COMMR. (CT), CHENNAI
|
July 15, 2015 |
TVL. SREE RAJALAKSHMI FINANCE Vs. THE ASSISTANT COMMISSIONER (CT)
|
September 30, 2015 |
TVL. SREEVASTA TUBE CORPORATION Vs. THE ASSISTANT COMMISSIONER (CT) AND ORS.
|
September 22, 2015 |
TVL. SRI RAM TRADING COMPANY Vs. THE ASSISTANT COMMISSIONER (CT)
|
December 7, 2015 |
TVL. SRI SARASWATHI GENERAL MERCHANT Vs. THE DEPUTY COMMERCIAL TAX OFFICER
|
July 16, 2015 |
TVL. TAR MAKERS Vs. THE COMMERCIAL TAX OFFICER (MAIN)
|
February 18, 2015 |
TVL. VEYIL VANTHA AMBAL & CO. Vs. THE COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
October 9, 2015 |
TVL. VINAYAGA METALS Vs. THE DEPUTY COMMERCIAL TAX OFFICER AND AND ORS.
|
March 3, 2015 |
TVL. VIP MARBLE Vs. COMMERCIAL TAX OFFICER
|
May 14, 2015 |
TVL. VIVEK LIMITED Vs. THE ASSISTANT COMMISSIONER
|
June 11, 2015 |
TVL. ZAITOON MULTI CUISINE FAMILY RESTAURANT Vs. THE ASSISTANT COMMISSIONER (CT)
|
August 4, 2015 |
TVL.SRI LAKSHMI TEXTILES Vs. THE COMMISSIONER OF COMMERCIAL TAXES
|
September 25, 2015 |
TWAD, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. R. THIRUMALAI KUMAR AND ORS.
|
November 16, 2015 |
U. KASSIM RAZVI Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 6, 2015 |
U. MUTHULAKSHMI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND ORS.
|
March 23, 2015 |
U. VASUKI Vs. THE STATE OF TAMIL NADU
|
January 6, 2015 |
U.T. MANISUNDAR Vs. UNIVERSITY OF MADRAS AND ORS.
|
February 25, 2015 |
UDAYA MATCH WORKS Vs. THE ASSISTANT COMMISSIONER (CT) 4C
|
March 5, 2015 |
UKRAVEL Vs. SENTHILMURUGAN AND ORS.
|
January 21, 2015 |
ULAGANANTHAN Vs. STATE
|
June 5, 2015 |
UMA AND ORS. Vs. GOVINDARAJ
|
March 31, 2015 |
UMA MAGESWARI Vs. PRABAKAR AND OTHERS
|
October 15, 2015 |
UMA SHANKAR; GOWRI Vs. STATE
|
September 22, 2015 |
UMAMAHESWARI Vs. SAROJA AND ORS.
|
June 9, 2015 |
UNICARE PHARMA LTD. Vs. THE CHAIRMAN & MANAGING DIRECTOR, SYNDICATE BANK AND ORS.
|
January 23, 2015 |
UNION OF INDIA Vs. LAL CHAND
|
March 3, 2015 |
UNION OF INDIA Vs. A. SADIKKEEN
|
August 25, 2015 |
UNION OF INDIA Vs. DIRECTOR GENERAL; REGISTRAR; K K SUNDARAM
|
September 23, 2015 |
UNION OF INDIA Vs. D.SIVAKUMAR
|
February 4, 2015 |
UNION OF INDIA Vs. RATHINAM
|
August 17, 2015 |
UNION OF INDIA Vs. REGISTRAR
|
March 18, 2015 |
UNION OF INDIA Vs. BHARAT HEAVY ELECTRICALS LTD. AND ORS.
|
July 20, 2015 |
UNION OF INDIA Vs. M DOMINIC SAVIO JEGAM
|
August 5, 2015 |
UNION OF INDIA Vs. ANANDA NATARAJAN
|
July 23, 2015 |
UNION OF INDIA AND ORS. Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
April 1, 2015 |
UNION OF INDIA AND ORS. Vs. SUN TV NETWORK LTD. AND ORS.
|
September 29, 2015 |
UNION OF INDIA AND ORS. Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
June 22, 2015 |
UNION OF INDIA AND ORS. Vs. V.V. KRISHNA KUMAR AND ORS.
|
March 13, 2015 |
UNION OF INDIA AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
March 30, 2015 |
UNION OF INDIA AND ORS. Vs. THE REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH AND ORS.
|
July 7, 2015 |
UNION OF INDIA AND ORS. Vs. R. VENKATESAN AND ORS.
|
June 15, 2015 |
UNION OF INDIA AND ORS. Vs. P. SREESUNDARI AND ORS.
|
June 24, 2015 |
UNION OF INDIA AND ORS. Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
June 30, 2015 |
UNION OF INDIA AND ORS. Vs. PONNI SUGARS (ERODE) LIMITED
|
April 29, 2015 |
UNION OF INDIA AND ORS. Vs. P. SUBBURAMAN AND ORS.
|
June 22, 2015 |
UNION OF INDIA AND ORS. Vs. M. MUTHUKRISHNAN AND ORS.
|
February 24, 2015 |
UNION OF INDIA AND OTHERS Vs. D SOWBAGIAMANI
|
September 14, 2015 |
UNION OF INDIA AND OTHERS Vs. D CHANDRAN AND OTHERS
|
October 9, 2015 |
UNIPRES INDIA PRIVATE LIMITED EMPLOYEES UNION Vs. THE AUTHORITY UNDER THE INDUSTRIAL ESTABLISHMENT STANDING ORDERS ACT AND ORS.
|
July 8, 2015 |
UNIQUE BUILDERS Vs. UNION OF INDIA AND OTHERS
|
October 9, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. K O MASIHA KHATOON AND OTHERS
|
September 11, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. ANUSUYA AND ORS.
|
January 27, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. MARIADASAN AND ORS.
|
September 9, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. SAJINA AND ORS.
|
January 22, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. MARATHAL AND OTHERS
|
May 28, 2015 |
UNITED INDIA INSURANCE CO. LTD., MOTOR THIRD PARTY CLAIMS OFFICE, NO.38, ANNA SALAI, CHENNAI Vs. M. VENKATESAN AND OTHERS
|
November 2, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K.PRABAKAR @ PRABHU
|
March 18, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P. DHANDAPANI AND ORS.
|
June 26, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P NAMAGANESH; P RADHAKRISHNAN
|
November 19, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M.SANTHOSH KUMAR
|
October 7, 2015 |
UNITED INDIA INSURANCE COMPANY LTD Vs. R PORKODI; RANI; CHITRA; THIRU KOVAITHANGAM
|
March 30, 2015 |
UNITED INDIA INSURANCE COMPANY LTD Vs. LALITHA DHAMODHARAN
|
March 25, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. TMT. PAAVAYEE AND ORS.
|
March 30, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. R. PORKODI AND ORS.
|
March 30, 2015 |
UNITED INDIA SHOE UPPERS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
|
June 17, 2015 |
UNITED INSURANCE CO. LTD. Vs. RANI AND ORS.
|
June 11, 2015 |
UNITED TRAVEL SERVICES Vs. PGC TEXTILES CORPORATION PVT. LTD. AND ORS.
|
February 11, 2015 |
UNIVERSAL HUMAN RIGHTS PROTECTION COUNCIL Vs. THE UNDER SECRETARY TO GOVT., (AGRI.) AND ORS.
|
August 28, 2015 |
UNIVERSAL SOMPO GENERAL INSURANCE CO.LTD. Vs. UMA
|
October 1, 2015 |
UNNAMALAI AMMAL AND ORS. Vs. RANGASAMY GOUNDER AND ORS.
|
June 5, 2015 |
UPS JETAIR EXPRESS PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF CUSTOMS, CHENNAI CUSTOMS ZONE
|
December 8, 2015 |
URIMAM PETRA KAIKARI VYAPARIGAL PODHU NALA SANGHAM AND ORS. Vs. THE MEMBER SECRETARY & CHIEF EXECUTIVE OFFICER, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
|
November 18, 2015 |
USHA Vs. THE SECRETARY TO THE GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
March 10, 2015 |
USHA BHARAT Vs. UCO BANK AND ORS.
|
February 18, 2015 |
USHA MUTHUKRISHNAN Vs. S A S ENGINEERING (P) LTD
|
September 1, 2015 |
USHA RANI AND ORS. Vs. THE STATE AND ORS.
|
June 3, 2015 |
UTHAMMAPPAN Vs. S. RAJANNAN AND ORS.
|
July 9, 2015 |
UTHIRASAMY Vs. STATE AND ORS
|
August 4, 2015 |
V ARUMUGAM Vs. STATE OF TAMIL NADU; CHAIRMAN, TAMIL NADU HOUSING BOARD; SPECIAL THASILDAR
|
July 7, 2015 |
V BALAKRISHNAN Vs. STATE
|
August 24, 2015 |
V BHARATH Vs. STATE OF TAMIL NADU; DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
|
August 11, 2015 |
V CHANDRAKANTH ARCADIA ST GEORGE HOMES ROAD, KETTI, NILGIRIS Vs. STATE OF TAMIL NADU; CHAIRMAN, TAMIL NADU HOUSING BOARD
|
September 2, 2015 |
V GANAPATHI SUBRAMANIAN Vs. THE INSPECTOR OF POLICE
|
March 26, 2015 |
V GANDHI AND ORS Vs. REGIONAL TRANSPORT OFFICER, TIRUVARUR
|
October 12, 2015 |
V JEYAPRAKASAM Vs. G GOPALAKRISHNAN
|
September 14, 2015 |
V K MOHAMAD TAUSIFF & CO Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL
|
March 18, 2015 |
V K S TRANSPORT Vs. SENIOR REGIONAL MANAGER; MANAGING DIRECTOR,
TAMIL NADU CIVIL SUPPLIES CORPORATION
|
October 27, 2015 |
V MARIAPPAN Vs. V UTHIRAPATHY
|
October 1, 2015 |
V MOHAN Vs. STATE
|
October 5, 2015 |
V N DEVADOSS & OTHERS Vs. SIVAKAMI & OTHERS
|
December 17, 2015 |
V N PERUMAL Vs. K RAMAMOORTHI
|
April 30, 2015 |
V P MURUGESAN Vs. P SHIEK MIDEEN
|
November 5, 2015 |
V PADMA @ PAPPA Vs. T R MOHAN
|
December 14, 2015 |
V PONMANI Vs. SECRETARY TO GOVERNMENT LAW DEPARTMENT AND OTHERS
|
October 7, 2015 |
V R OTHISAMY Vs. STATE OF TAMIL NADU
|
June 9, 2015 |
V RADHA Vs. STATE OF TAMIL NADU
|
October 15, 2015 |
V RAMALINGAM Vs. MANAGING DIRECTOR, TAMIL NADU GOVERNMENT STATE TRANSPORT CORPORATION (SALEM) LTD & ORS
|
January 7, 2015 |
V RAMANI Vs. M ANNADURAI
|
September 2, 2015 |
V RAVISHANKAR Vs. COMMISSIONER CORPORATION OF CHENNAI
|
April 27, 2015 |
V SAMANTHI Vs. STATE GOVERNMENT OF TAMIL NADU; DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER; TAHSILDAR; ASSISTANT ENGINEER
|
June 23, 2015 |
V SARASWATHI Vs. DAWEED BEEVI
|
June 24, 2015 |
V SATHYAMOORTHY & CO Vs. CESTAT, CHENNAI
|
February 26, 2015 |
V SELVI Vs. COMMISSIONER OF POLICE; SECRETARY, GOVERNMENT OF TAMIL NADU; SUPERINTENDENT
|
April 1, 2015 |
V SIVAN Vs. UNION OF INDIA
|
September 16, 2015 |
V SUBBARAYAM Vs. ASSISTANT ENGINEER AND OTHERS
|
September 30, 2015 |
V V S KASHYAP Vs. STATE OF TAMIL NADU; COLLECTOR OF KANCHEEPURAM; REVENUE DIVISIONAL OFFICER (RDO); TAHSILDAR, TIRUPORUR TALUK; DIVISIONAL ENGINEER (HIGHWAYS); ASSISTANT DIVISIONAL ENGINEER (C&M); TAMIL NADU ROAD DEVELOPMENT CORPORATION (TNRDC)
|
September 2, 2015 |
V VAIYANAN Vs. SECRETARY TO GOVERNMENT; DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER; HEAD MASTER, ARULMIGU SENTHILANDAVAR GOVERNMENT
|
November 23, 2015 |
V VENKATASAMY Vs. GOVERNMENT OF TAMILNADU
|
November 24, 2015 |
V VENKATESAN Vs. COMMISSIONER OF POLICE; SECRETARY TO GOVERNMENT
|
June 23, 2015 |
V. AKKAMMAL Vs. KEE PEE YES (TRUST) AND ORS.
|
November 30, 2015 |
V. AMSU Vs. THE STATE OF TAMIL NADU AND ORS.
|
September 28, 2015 |
V. ANANDA RAJ AND ORS. Vs. THE JOINT DIRECTOR OF ELEMENTARY EDUCATION AND ORS.
|
March 24, 2015 |
V. ANBAZHAGAN Vs. THE CHIEF SECRETARY GOVERNMENT OF TAMIL NADU SECRETARIAT
|
January 23, 2015 |
V. ANBUVALAVAN Vs. THE STATE OF TAMILNADU AND ORS.
|
March 4, 2015 |
V. ARULKUMAR AND ORS. Vs. TAMIL NADU GOVERNMENT NURSES ASSOCIATION (GOVERNMENT RECOGNISED) AND ORS.
|
July 15, 2015 |
V. BABY Vs. THE STATE COMMISSIONER FOR DISABILITIES AND ORS.
|
March 5, 2015 |
V. BALAKRISHNAN Vs. THE STATE
|
August 24, 2015 |
V. BHOOPATHY Vs. UNION OF INDIA AND ORS.
|
April 1, 2015 |
V. BRAGAN NAYAGI Vs. R.R. JEYAPRAKASAM AND ORS.
|
April 1, 2015 |
V. CHITRA Vs. THE DISTRICT COLLECTOR, DINDIGUL AND ORS.
|
November 25, 2015 |
V. DEEPA LAXMI Vs. THE SECRETARY TO GOVERNMENT AND ORS.
|
June 1, 2015 |
V. DORAIPANDIAN Vs. THE GOVERNMENT OF TAMIL NADU
|
November 24, 2015 |
V. DORAIRAJ Vs. DISTRICT FOREST OFFICER, NILGIRIS SOUTH DIVISION AND ORS.
|
January 20, 2015 |
V. DURAISAMY Vs. STATE
|
September 9, 2015 |
V. ELUMALAI Vs. A. BHARATHI
|
February 3, 2015 |
V. GANESAN Vs. THE REGISTRAR, OFFICE OF THE CITY CIVIL COURT
|
September 22, 2015 |
V. GOPALAKRISHNA CHETTY Vs. THE MADRAS CITY MUNICIPAL CORPORATION
|
November 5, 2015 |
V. HANUMANTHA RAO AND ORS. Vs. M. ANJANA RANI AND ORS.
|
October 26, 2015 |
V. JANAKIRAMAN Vs. UNION OF INDIA AND ORS.
|
December 21, 2015 |
V. JANSI Vs. C. PARAMESHAWARAN
|
October 6, 2015 |
V. JASMIN PARVIN Vs. THE REGIONAL PASSPORT AUTHORITY AND ORS.
|
October 30, 2015 |
V. JAYACHANDRAN Vs. ASSISTANT COMMISSIONER OF LABOUR AND ORS.
|
March 5, 2015 |
V. JAYAKUMAR Vs. SITHI RASHEEDA BEGUM
|
February 23, 2015 |
V. JAYANTHI AND ORS. Vs. THE PRINCIPAL DISTRICT JUDGE
|
February 19, 2015 |
V. JAYARAJ AND ORS. Vs. THE DISTRICT COLLECTOR, ERODE AND ORS.
|
September 18, 2015 |
V. JOBIN DAVID Vs. THE PRINCIPAL, SUBBALAKSHMI LAKSHMIPATHY SCIENCE COLLEGE AND ORS.
|
July 31, 2015 |
V. JUVALAMUKHI AND ORS. Vs. THE DISTRICT MAGISTRATE-CUM-DISTRICT COLLECTOR, COIMBATORE AND ORS.
|
November 17, 2015 |
V. KANAKARAJAN Vs. RAMANATHAN AND ORS.
|
July 28, 2015 |
V. KARUPPAN Vs. G. CHANDRA SUSEELA AND ORS.
|
July 20, 2015 |
V. KASTHURI AND ORS. Vs. THE DISTRICT COLLECTOR/INSPECTOR OF PANCHAYATS AND ORS.
|
March 26, 2015 |
V. KAVITHA Vs. STATE OF TAMIL NADU AND ORS.
|
November 16, 2015 |
V. KOILPILLAI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
July 15, 2015 |
V. LAKSHMANAN AND ORS. Vs. COMMISSIONER OF CUSTOMS OFFICE OF THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX AND ORS.
|
April 8, 2015 |
V. MAHESWARI AND ORS. Vs. TAMIL NADU MERCANTILE BANK LTD. AND ORS.
|
April 16, 2015 |
V. MANOHARAN Vs. THE GOVERNMENT OF TAMIL NADU
|
November 24, 2015 |
V. MATHI NITHYA Vs. THE REGIONAL PASSPORT OFFICER AND ORS.
|
July 31, 2015 |
V. MATHIYAZHAGAN Vs. THE COMMISSIONER AND ORS.
|
June 2, 2015 |
V. MEENAKSHYSUNDARAM Vs. P. SHANMUGAM AND ORS.
|
July 1, 2015 |
V. MOHAN Vs. M. SHERIFA
|
June 25, 2015 |
V. MURALI AND ORS. Vs. STATE
|
February 24, 2015 |
V. NARAYANASAMY Vs. UNION OF INDIA AND ORS.
|
March 26, 2015 |
V. PALANI Vs. THE REVENUE DIVISIONAL OFFICER, TIRUTTANI
|
August 28, 2015 |
V. PALANIVEL Vs. THE DISTRICT COLLECTOR AND ORS.
|
September 9, 2015 |
V. PALANIVEL Vs. THE SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT AND ORS.
|
April 15, 2015 |
V. PRASANTH AND ORS. Vs. STATE
|
April 13, 2015 |
V. PURUSOTHAMAN AND ORS. Vs. THE COMMISSIONER, AGRICULTURE CUM REGISTRAR OF AGRO ENGINEERING SERVICE AND ORS.
|
June 4, 2015 |
V. RAGHAVAN AND ORS. Vs. R. VENKITAPATHY AND ORS.
|
September 22, 2015 |
V. RAJAMANICKAM Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
April 10, 2015 |
V. RAJAMMA AND ORS. Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 23, 2015 |
V. RAJASEKAR Vs. THE TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY AND ORS.
|
April 10, 2015 |
V. RAMAKRISHNAN Vs. G. RAVISHANKAR
|
August 31, 2015 |
V. RASU Vs. THE ADMINISTRATOR,KALMANDAPAM CO-OP. MILK PRODUCERSSOCIETY LTD. AND ORS.
|
March 5, 2015 |
V. RAVIKUMAR Vs. THE INSPECTOR OF POLICE, CBI/ACB
|
August 24, 2015 |
V. REGHUVARAN NAIR Vs. STATE OF TAMILNADU AND ORS.
|
March 26, 2015 |
V. SADASIVAM Vs. THE STATE OF TAMIL NADU AND ORS.
|
June 15, 2015 |
V. SARASWATHI Vs. DAWEED BEEVI
|
June 24, 2015 |
V. SATHYAMURTHY AND CO. Vs. CESTAT
|
August 3, 2015 |
V. SELVAM Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
June 18, 2015 |
V. SETHURAMAN Vs. THE STATE AND ORS.
|
February 20, 2015 |
V. SHANMUGAM Vs. THE DIRECTOR OF MUNICIPAL ADMINISTRATION
|
December 18, 2015 |
V. SHIVAKUMAR Vs. G. LAKSHMI
|
July 28, 2015 |
V. SHRIVIKA AND ORS. Vs. THE SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION AND ORS.
|
October 5, 2015 |
V. SINDHAN Vs. STATE OF TAMIL NADU AND ORS.
|
June 1, 2015 |
V. SIVAKUMAR Vs. THE STATE OF TAMIL NADU AND ORS.
|
January 6, 2015 |
V. SRINIVASAGAM Vs. VANNIYA COMMUNITY DEVELOPMENT TRUST
|
February 12, 2015 |
V. SUBBARAMI REDDY Vs. GENERAL MANAGER, SOUTHERN RAILWAY AND ORS.
|
April 10, 2015 |
V. SUDHAKARAN AND ORS. Vs. D. THIRUNAVUKARASU AND ORS.
|
June 11, 2015 |
V. SULOCHANA Vs. KEE PEE YES (TRUST) AND ORS.
|
November 30, 2015 |
V. SUNDARAM AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE ECONOMIC OFFENCES & WING AND ORS.
|
July 27, 2015 |
V. SUNDARARAJ AND ORS. Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER, LAND REFORMS AND ORS.
|
March 19, 2015 |
V. SURENDRA MOHAN Vs. STATE OF TAMILNADU AND ORS.
|
June 5, 2015 |
V. THOPPAI Vs. THE STATE OF TAMIL NADU AND ORS.
|
April 15, 2015 |
V. VAIJAYANTHI Vs. THE DISTRICT COLLECTOR AND ORS.
|
January 23, 2015 |
V. VALARMATHI Vs. THE DIRECTOR GENERAL OF POLICE AND ORS.
|
November 25, 2015 |
V. VANITHA AND ORS. Vs. THE DEAN, STANLEY MEDICAL COLLEGE AND ORS.
|
February 13, 2015 |
V. VASANTHA Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND ORS.
|
June 8, 2015 |
V. VENKATARAMAN Vs. STATE
|
July 31, 2015 |
V. VENKATASAMY AND ORS. Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
|
November 24, 2015 |
V. VENKATESAN AND ORS. Vs. R. VENKATESAN
|
March 24, 2015 |
V. VINOD KUMAR Vs. V. ARUNADEVI
|
November 30, 2015 |
V. VISWANATHAN AND ORS. Vs. THE DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE AND ORS.
|
February 25, 2015 |
V.D. MOHANA KRISHNAN AND ORS. Vs. STATE
|
April 27, 2015 |
V.E. MUTHIAH AND ORS. Vs. THE STATE AND ORS.
|
November 6, 2015 |
V.G.P. HOUSING PVT. LTD. Vs. NAGARAJAN AND ORS.
|
February 6, 2015 |
V.JEEVARATHINAM Vs. SUDHA
|
January 6, 2015 |
V.K. SUBRAMANIAM Vs. K.K. SUBRAMANIAM
|
March 24, 2015 |
V.K.N. HARDWARES Vs. THE STATE OF TAMILNADU AND ORS.
|
April 6, 2015 |
V.KOTHANDARAMAN Vs. THE DISTRICT COLLECTOR
|
December 1, 2015 |
V.KRISMISI VIJAY Vs. THE SUPERINTENDENT OF CENTRAL PRISON
|
December 8, 2015 |
V.L.DWARAKANATH Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
December 1, 2015 |
V.M. SANKARANARAYANAN Vs. THE DIVISIONAL PROHIBITION OFFICER
|
January 7, 2015 |
V.MANI Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES
|
December 4, 2015 |
V.MOOKKUSAMY Vs. THE MANAGEMENT OF
|
December 4, 2015 |
V.MURUGAN Vs. THE CHIEF ENGINEER
|
December 4, 2015 |
V.MURUGESAN Vs. THE TAHSILDAR
|
December 7, 2015 |
V.MURUGESAN Vs. THE TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
|
November 24, 2015 |
V.N. DEVADOSS Vs. T. MANAVALA PILLAI AND ORS.
|
June 9, 2015 |
V.N. KRISHNASAMY AND ORS. Vs. E.S. VASUDEVAN
|
April 30, 2015 |
V.N. MOHAMED HUSSAIN Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
October 29, 2015 |
V.N. PALANISAMY AND ORS. Vs. NALLASAMY
|
June 2, 2015 |
V.N. SELVARAJ Vs. THE SECRETARY, STATE OF TAMIL NADU, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
April 27, 2015 |
V.N.K. MENON & CO. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
June 18, 2015 |
V.P. ANURADHA Vs. S. SUGANTHA AND ORS.
|
February 4, 2015 |
V.P. SAKHARIYA Vs. V. ABDUL AZEEZ
|
February 18, 2015 |
V.P. VENKATACHALAM Vs. N. VENKATACHALAM
|
September 16, 2015 |
V.P.R. VARADHARAJAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 25, 2015 |
V.R. VISWANATHAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
|
March 23, 2015 |
V.RAJ Vs. THE STATE OF TAMIL NADU
|
December 3, 2015 |
V.RAJAGOPALAN Vs. T.R.PARIMALA
|
August 14, 2015 |
V.RAJENDRAN Vs. THE TAMIL NADU STATE TRANSPORT CORPORATION
|
December 9, 2015 |
V.RAJENDRAN Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE
|
December 3, 2015 |
V.RAJU Vs. THE SECRETARY TO GOVERNMENT
|
December 3, 2015 |
V.S. BABARAMESH Vs. CENTRAL BOARD OF SECONDARY EDUCATION, MINISTRY OF HUMAN RESOURCES MANAGEMENT AND ORS.
|
July 15, 2015 |
V.S. RAMAKRISHNAN Vs. THE JOINT DIRECTOR OF AGRICULTURE AND ORS.
|
March 5, 2015 |
V.S. SRIDHARAN Vs. V. BABY MEHALA
|
April 1, 2015 |
V.S.D. RAMALINGA MUDALIAR Vs. THE TAMIL NADU STATE ELECTRICITY BOARD AND ORS.
|
October 9, 2015 |
V.S.KARTHIK Vs. THE SUPERINTENDENT OF POLICE
|
December 7, 2015 |
V.T. DYERS AND SCREEN PRINTERS AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 27, 2015 |
V.V. MINERAL Vs. THE COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
October 28, 2015 |
V.V.V. & SONS EDIBLE OILS LIMITED Vs. THE COMMERCIAL TAX OFFICER
|
March 13, 2015 |
V.VAIYANAN Vs. THE DISTRICT COLLECTOR
|
December 1, 2015 |
VADIVEL Vs. STATE
|
November 23, 2015 |
VADIVEL AND ORS. Vs. D. LOGANATHAN AND ORS.
|
February 23, 2015 |
VADIVELAN Vs. RAJESWARI AND ORS.
|
October 26, 2015 |
VADUVAMBIKAI ENTERPRISES Vs. ASSISTANT COMMISSIONER (CT) (MAIN) AND ORS.
|
September 4, 2015 |
VAGARAM PATEL Vs. K C SIVAKARAN
|
March 23, 2015 |
VAHITHA Vs. MAJITHA BEGUM AND ORS.
|
July 2, 2015 |
VAIKUNDAM Vs. THE STATE OF TAMIL NADU AND ORS.
|
December 15, 2015 |
VAIRAESWARAN Vs. SECRETARY TO THE GOVERNMENT OF TAMILNADU, DEPARTMENT OF TOURISM AND DEVELOPMENT AND ORS.
|
July 9, 2015 |
VALLI Vs. MUNIASAMY
|
March 2, 2015 |
VALLIAMMAL AND ORS. Vs. INSPECTOR OF POLICE AND ORS.
|
February 24, 2015 |
VALLIYAMMAI Vs. STATE OF TAMILNADU; COMMISSIONER OF POLICE,
CHENNAI POLICE,
|
March 18, 2015 |
VAMADEV EXPORTS Vs. THE COMMISSIONER (APPEALS)
|
July 22, 2015 |
VANAJA Vs. STATE OF TAMIL NADU
|
September 1, 2015 |
VANAJA Vs. MOHAN AND OTHERS
|
November 18, 2015 |
VANARAJ Vs. THE STATE
|
June 17, 2015 |
VANNIAPERUMAL CHARITIES OF VIRUDHUNAGAR Vs. THE PRINCIPAL AND COMMISSIONER OF LAND REFORMS AND ORS.
|
October 13, 2015 |
VARADARAJAN PILLAI Vs. THULASIDOSS
|
July 21, 2015 |
VARADHAN Vs. VELRAJ
|
April 10, 2015 |
VARI PHARMA Vs. APEX LABORATORIES PVT LTD
|
April 20, 2015 |
VARSHA SADASIVAN Vs. THE REGISTRAR, MGR MEDICAL UNIVERSITY AND ORS.
|
June 17, 2015 |
VASANTHAKUMAR VENGADESSANE Vs. THE REGISTRAR GENERAL AND ORS.
|
June 10, 2015 |
VASANTHAMMAL Vs. MUNUSAMI PILLAI SARADHA
|
April 6, 2015 |
VASANTHI AND OTHERS Vs. R SARAVANAN
|
November 2, 2015 |
VASAVI HIGHER SECONDARY SCHOOL Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION APPELLATE AUTHORITY (SECONDARY) AND ORS.
|
June 24, 2015 |
VASU @ VASUDEVAN Vs. STATE OF TAMIL NADU
|
October 29, 2015 |
VASUKI ARAVINDAN Vs. M. SUNDARAVARATHAN
|
November 3, 2015 |
VASUKI MOHANA SUNDARAM Vs. THE COASTAL AQUA CULTURAL AUTHORITY AND ORS.
|
August 4, 2015 |
VASUMATHI H. SHAH Vs. PUSHPA RAJU
|
January 22, 2015 |
VATCHALA AMMAL Vs. PARMESHWARI
|
September 7, 2015 |
VECTRA ADVANCED ENGINEERING PVT. LTD. Vs. COMMR. OF C. EX.
|
January 28, 2015 |
VEDANTA LIMITED Vs. ASSISTANT COMMISSIONER
|
August 18, 2015 |
VEDANTA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS
|
November 20, 2015 |
VEERA CONSTRUCTIONS AND ORS. Vs. R. KARTHICK
|
June 9, 2015 |
VEERABAGU THEVAR Vs. THE STATE
|
March 3, 2015 |
VEERAMMA Vs. GOVERNMENT OF TAMIL NADU
|
September 8, 2015 |
VEERAMMAL Vs. SEKAR
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September 23, 2015 |
VEERAPPA ASARI Vs. M. SUBRAMANI
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February 19, 2015 |
VEERAPPAN Vs. STATE
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September 7, 2015 |
VEETRAG ENTERPRISES AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (SEAPORT EXPORTS)
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June 1, 2015 |
VEEYEL ENTERPRISES Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR; TAMIL NADU ROAD DEVELOPMENT COMPANY LTD
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September 22, 2015 |
VEEYEL ENTERPRISES AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
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June 22, 2015 |
VEGA IMPEX Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
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July 28, 2015 |
VELAMMAL AND ORS. Vs. M. PALANISWAMY AND ORS.
|
July 16, 2015 |
VELLAICHAMY Vs. STATE
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February 27, 2015 |
VELLAIYAN @ SUBRAMANI Vs. STATE
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October 26, 2015 |
VELLATHURUVAI Vs. STATE OF TAMIL NADU
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September 7, 2015 |
VELLINGIRI @ PALANISAMY; ESWARI Vs. STATE OF TAMILNADU
|
August 6, 2015 |
VELLORE INSTITUTE OF TECHNOLOGY Vs. G.V. SAMPATH
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February 20, 2015 |
VELMAYIL Vs. STATE
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October 8, 2015 |
VELMURUGAN Vs. STATE OF TAMIL NADU AND OTHERS
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October 6, 2015 |
VELU Vs. POWNRAJ AND ORS.
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April 27, 2015 |
VELU Vs. STATE
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October 26, 2015 |
VELU AND ORS. Vs. MURUGESAN AND ORS.
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February 24, 2015 |
VELUSAMY Vs. STATE
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September 21, 2015 |
VELUSAMY AND ORS. Vs. THE DISTRICT COLLECTOR, KARUR DISTRICT AND ORS.
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November 24, 2015 |
VENKATACHALAPATHY AND ORS. Vs. STATE AND ORS.
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April 24, 2015 |
VENKATASUBRAMANIAM @ VENKATESH Vs. STATE OF TAMIL NADU
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March 30, 2015 |
VENKATESAN Vs. STATE
|
October 13, 2015 |
VENKATESAN Vs. STATE
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December 9, 2015 |
VENKATESAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
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February 17, 2015 |
VENKATESWARAA AGENCIES Vs. HINDUSTAN PETROLEUM CORPN , LTD ; CHIEF REGIONAL MANAGER AND DULY CONSTITUTED ATTORNEY, HINDUSTAN PETROLEUM CORPORATION LTD ,CHENNAI RETAIL REGIONAL OFFICE; CHIEF REGIONAL MANAGER AND DULY CONSTITUTED ATTORNEY, HINDUSTAN PETROLEUM CORPORATION LTD , TRICHY
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March 13, 2015 |
VENKATRAMAN Vs. V. LAKSHMI
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September 22, 2015 |
VENKIDUSAMY Vs. KARUPUSAMY
|
February 13, 2015 |
VENUGOPAL Vs. GANGADEVI
|
April 1, 2015 |
VENUS APARTMENTS WELFARE ASSOCIATION Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
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October 26, 2015 |
VERAMANI Vs. DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER; TAHSILDHAR
TAHSILDHAR OFFICE
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March 26, 2015 |
VERAPATHIRAN Vs. STATE
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October 15, 2015 |
VETRI SELVI Vs. LAKSHMI AND ORS.
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February 17, 2015 |
VGP HOUSING PRIVATE LIMITED Vs. THE LAND COMMISSIONER, CHEPAUK AND ORS.
|
July 8, 2015 |
VICKARAMAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
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November 4, 2015 |
VICKY Vs. THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, (HOME) PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
September 8, 2015 |
VIGNESH Vs. MARUTHUPANDI; KATHIRESAN
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August 21, 2015 |
VIGNESH Vs. THE STATE
|
December 16, 2015 |
VIJAYA Vs. THE SECRETARY TO GOVERNMENT
|
December 4, 2015 |
VIJAYA Vs. THE CHIEF ENGINEER
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December 1, 2015 |
VIJAYA Vs. VEERAPATHIRAN AND ORS.
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February 24, 2015 |
VIJAYA Vs. STATE
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August 19, 2015 |
VIJAYA BHAMINI Vs. R.M. MARY JOHN SHERLI AND ORS.
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June 11, 2015 |
VIJAYA VENKATARAMAN Vs. MUNIAMMAL; COMMISSIONER, CORPORATION OF CHENNAI
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December 16, 2015 |
VIJAYAKUMAR Vs. T.D. ESWARLAL AND ORS.
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February 25, 2015 |
VIJAYAKUMAR Vs. NAINAMMAL AND ORS.
|
September 30, 2015 |
VIJAYALAKSHMI Vs. SADAGOPAN AND ORS.
|
March 12, 2015 |
VIJAYALAKSHMI Vs. THE PRINCIPAL SECRETARY AND ORS.
|
July 6, 2015 |
VIJAYALAKSHMI AND ORS. Vs. OCHAMMAL
|
March 13, 2015 |
VIJAYALAKSHMI NARAYANAN AND ORS. Vs. THE MEMBER-SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
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March 30, 2015 |
VIJAYARAGHAVAN AND ORS. Vs. THE STATE AND ORS.
|
December 1, 2015 |
VIJAYARANI AND ORS. Vs. STATE AND ORS.
|
December 22, 2015 |
VIJAYASHANTHI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (IX) DEPARTMENT, STATE OF TAMIL NADU AND ORS.
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December 21, 2015 |
VIJIYA Vs. STATE
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September 2, 2015 |
VIKRAM Vs. Y. FOGULLAH SHARIFF AND ORS.
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June 11, 2015 |
VILLUPURAM SALAI ORA VIYABARIGAL POTHU NALA SANGAM Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
October 20, 2015 |
VIMALA AND OTHERS Vs. BOARD OF TRUSTEES
|
December 15, 2015 |
VINAY Vs. THE BRANCH MANAGER
|
June 25, 2015 |
VINAYAGA TRANSPORT Vs. GENERAL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD
|
March 18, 2015 |
VINIFRED BOSE Vs. THE BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY AND ORS.
|
June 11, 2015 |
VINITHA Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT, CHENNAI & ANOTHER
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April 1, 2015 |
VINODH AND OTHERS Vs. STATE
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October 9, 2015 |
VINORAJ Vs. UDHAYAKUMAR AND ORS.
|
March 23, 2015 |
VINOTHRAJ Vs. BHARATH HEAVY ELECTRICALS LIMITED AND ORS.
|
March 4, 2015 |
VIRGO INDUSTRIES (ENGINEERS) PVT. LTD. Vs. COMMR. OF C.EX.
|
March 19, 2015 |
VISHAL KRISHNA AND ORS. Vs. SOUTH INDIAN ARTISTES ASSOCIATION AND ORS.
|
June 26, 2015 |
VISHNU AGENCIES Vs. THE COMMERCIAL TAX OFFICER, SHEVAPET (NORTH) CIRCLE
|
April 24, 2015 |
VISHNU ELECTRICALS Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LIMITED AND ORS.
|
October 14, 2015 |
VISHVA HINDU PARISHAD TAMIL NADU SHORTLY REFERRED TO AS VHP Vs. THE CHAIR PERSON, CENTRAL BOARD OF FILM CERTIFICATION (CBFC)
|
April 27, 2015 |
VISRANTHI BUILDERS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
June 4, 2015 |
VISTA SECURITY TECHNICS PVT. LTD. AND ORS. Vs. THE STATE OF PUDUCHERRY
|
July 8, 2015 |
VISWAKARMA SAMUDAYAM AND ORS. Vs. S. DASAN AND ORS.
|
June 17, 2015 |
VISWANATA INDUSTRIES Vs. THE ASSISTANT COMMISSIONER (CT) ENFORCEMENT AND ORS.
|
June 9, 2015 |
VISWANATHAN Vs. RAJENDRAN; MURUGAN; THIRUMALAI AMMAL; VASANTHA
|
August 31, 2015 |
VISWAPRIYA [INDIA] LIMITED AND ORS. Vs. GOVERNMENT OF TAMIL NADU AND ORS.
|
August 6, 2015 |
VIT UNIVERSITY Vs. BAGARIA EDUCATION TRUST AND ORS.
|
June 1, 2015 |
VITHYA Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
|
April 22, 2015 |
VIVIDH PRINT MEDIA PVT. LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER, ROVING SQUAD III
|
July 7, 2015 |
VODAFONE CELLULAR LTD. Vs. UNION OF INDIA
|
March 19, 2015 |
VOICE CONSUMER CARE COUNCIL AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
|
July 15, 2015 |
VOLGA VIDEOS Vs. SUN TV NETWORK LTD. AND ORS.
|
December 22, 2015 |
VYLINE GLASS WORKS LIMITED Vs. THE ASSISTANT COMMISSIONER OF WEALTH TAX
|
March 11, 2015 |
W DANIEL VICTOR JAWAHAR; JULIET MAZINDA Vs. W SHEELA
|
February 6, 2015 |
W. ANAND AND ORS. Vs. THE CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
|
January 23, 2015 |
W.B.T. PRAKASH Vs. ELANGOVAN
|
March 10, 2015 |
WALKERS CLUB Vs. THE STATE OF TAMIL NADU AND ORS.
|
October 30, 2015 |
WG. CDR. G.S. MICHAEL (RETD) AND ORS. Vs. MAJOR J. VICTOR
|
July 15, 2015 |
WINNER LEATHER CREATION Vs. THE ASSISTANT COMMISSIONER (CT)
|
September 21, 2015 |
WIPRO ENTERPRISES LIMITED Vs. HEINZ INDIA PVT. LTD. AND ORS.
|
June 10, 2015 |
WIPRO LTD. Vs. ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT
|
March 26, 2015 |
WORKMAN OF KMF AUTOMOTIVE PRIVATE LIMITED Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
January 21, 2015 |
XAVIER THOMAS Vs. THE STATE
|
January 27, 2015 |
XAVIOUR MUTHURAJ Vs. MARY ASHA
|
October 14, 2015 |
XXXXXXXXX / JONATHAN ROBINSON Vs. STATE / INSPECTOR OF POLICE
|
October 16, 2015 |
Y CHINNA REDDY Vs. UNION OF INDIA
|
July 3, 2015 |
Y S KOTHANDARAMAN AND OTHERS Vs. S SUGANTHI
|
December 16, 2015 |
Y. SELINA MARGARET Vs. THE DISTRICT EDUCATIONAL OFFICER, VELLORE AND ORS.
|
July 24, 2015 |
Y. VISWANATHAN Vs. THE SPECIAL SECRETARY TO GOVERNMENT, FINANCE (PAY CELL) DEPARTMENT AND ORS.
|
June 3, 2015 |
YAKKOPU Vs. SECRETARY TO GOVERNMENT; COMMISSIONER OF POLICE, CHENNAI POLICE, EGMORE; INSPECTOR OF POLICE
|
July 13, 2015 |
YASIN AND ORS. Vs. THE STATE
|
April 21, 2015 |
YASODHA Vs. SECRETARY, STATE OF TAMIL NADU; COMMISSIONER OF POLICE
|
July 13, 2015 |
YEDAKADU TEA MANUFACTURING CO. (P) LTD. Vs. GOVERNMENT OF INDIA AND ORS.
|
February 19, 2015 |
YOGANATHAN Vs. STATE
|
April 10, 2015 |
YOUNG MENS INDIAN ASSOCIATION Vs. T.S. SRIDHAR AND ORS.
|
April 8, 2015 |
YOVAN @ JOHN Vs. STATE
|
November 18, 2015 |
ZAKIR ALI KHAN Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
|
October 8, 2015 |