MANI Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
April 30, 2014 |
A AKILA Vs. P MARIAMMAL
|
April 23, 2014 |
A AYYASAMY Vs. A PARAMASIVAM
|
December 11, 2014 |
A C CHANDRASHEKAR Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT
|
September 2, 2014 |
A E DURGAA Vs. DIRECTORATE OF MEDICAL
|
November 17, 2014 |
A ENOSE RAJAN Vs. DIRECTOR GENARAL CENTRAL INDUSTRIAL SECURITY FORCE
|
June 23, 2014 |
A G EXPORTS Vs. ALFATCH CONSTRUCTION & PVT LTD
|
November 27, 2014 |
A GAYATHRI Vs. NATIONAL INSURANCE CO LTD
|
March 21, 2014 |
A GNANASELVAN Vs. B A XAVIER
|
November 13, 2014 |
A H MOHAMED DAWOOD ABRAR Vs. DEPUTY SECRETARY (GRIEVANCE CELL)
|
September 15, 2014 |
A J MOAHMMED IQBAL Vs. BAR COUNCIL OF TAMIL NADU
|
November 17, 2014 |
A K SWAMINATHAN Vs. STATE
|
March 14, 2014 |
A KALIYAMURTHI Vs. A THANDAVARAYA
|
October 10, 2014 |
A KANCHANAMALA; A PRABU; N GNANAVEL Vs. B SOMASUNDARAM
|
September 1, 2014 |
A KUMARESAN Vs. BOARD OF DIRECTORS APP. AUTHO. TANTEA
|
July 24, 2014 |
A L RAMACHANDRA Vs. COMMISSIONER OF POLICE
|
October 13, 2014 |
A L VELLAICHAMY Vs. STATE OF TAMIL NADU
|
April 10, 2014 |
A LAKSHMANASWAMY Vs. DIRECTOR OF MEDICAL EDUCATION
|
October 17, 2014 |
A M IBRAHIM Vs. ZIGZAG SOLUTIONS PRIVATE LIMITED
|
January 7, 2014 |
A M RAMACHANDRAN Vs. STATE OF TAMIL NADU
|
September 10, 2014 |
A MEENAKSHI SUNDARAM Vs. ADDITIONAL SUPERINTENDENT OF POLICE
|
August 1, 2014 |
A MURUGESAN Vs. JAMUNARANI
|
April 17, 2014 |
A MUTHU Vs. STATE
|
February 3, 2014 |
A PAUL PANDI Vs. A KARTHIK
|
November 21, 2014 |
A PAVADAI Vs. REVENUE DIVISIONAL OFFICER REVENUE DIVISIONAL OFFICE KALLAKURICHI VILLUPURAM
|
February 6, 2014 |
A R MUTHUKRISHNAN Vs. STATE THROUGH THE INSPECTOR OF POLICE
|
June 12, 2014 |
A R NANDHAKUMAR Vs. SUMATHY; ANANDHI; UMA; SARASU @ SARASWATHI; A R SAMPATHKUMAR; NAGABUSHANAM FASTENERS; NAGA THEATRE JOINT FAMILY BUSINESS; MAHALAKSHMI; NAGABUSHNAM PRECISION ENGINEERING PVT LTD
|
June 5, 2014 |
A SADIK BASHA Vs. GOVERNMENT OF TAMILNADU; COMMISSIONER OF TREASURIES AND ACCOUNTS; DISTRICT TREASURY OFFICER
|
November 3, 2014 |
A SAMPOORNAM Vs. STATE OF TAMIL NADU AND ORS
|
June 3, 2014 |
A SHANKAR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
April 4, 2014 |
A SRIDHAR Vs. RAJESH RANGARAJAN; G RAJAGOPAL; R KALYANI; R S R SECURITIES PVT LTD; S DINESH; DHANAM; S JAYAMANI
|
September 3, 2014 |
A SUBASHSUNDER Vs. COMMISSIONER, SALEM CITY MUNICIPAL CORPORATION
|
October 13, 2014 |
A SUBRAMANIAN Vs. INSPECTOR OF POLICE, CBI, ECONOMIC OFFENCES UNIT II
|
June 25, 2014 |
A SUNDARAM Vs. COMMISSIONER, CORPORATION OF CHENNAI
|
September 15, 2014 |
A THAYALAN Vs. S S MANI
|
October 8, 2014 |
A UMA Vs. R DEVASAGAYAM ALIAS R D SAGAYAM
|
July 21, 2014 |
A VEERAMANI Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, SHASTRI BHAWAN, HADDOWS ROAD; INDIAN OVERSEAS BANK
|
April 7, 2014 |
A VIJAYAKUMAR Vs. D CHANDRA BAI
|
November 11, 2014 |
A YASH GUPTA Vs. STATE OF TAMIL NADU
|
June 19, 2014 |
A. AIAMPERUMAL Vs. THE DIRECTOR (JIPMER)
|
November 18, 2014 |
A. ANANDHAN Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE LTD.
|
November 7, 2014 |
A. ANBUSELVAN Vs. THE SUPERINTENDENT OF POLICE
|
October 20, 2014 |
A. ANTONY PREMKUMAR Vs. STATE OF TAMIL NADU
|
January 27, 2014 |
A. ARIVAJAGANE Vs. UNION OF INDIA
|
July 22, 2014 |
A. AROKYADOSS Vs. V. RADHAKRISHNAN
|
December 3, 2014 |
A. ARPUTHA MARY Vs. THE SUPERINTENDENT OF POLICE
|
November 6, 2014 |
A. ASHOK ANAND Vs. STATE
|
October 29, 2014 |
A. ASIRUL FASIL REPRESENTED BY HIS POWER AGENT, S. AHAMED MUSTAFA Vs. THE DISTRICT REVENUE OFFICER CUM ADDITIONAL DISTRICT JUDICIAL MAGISTRATE
|
April 4, 2014 |
A. BABY SABEENA Vs. STATE OF TAMIL NADU
|
August 8, 2014 |
A. BALAKRISHNAN Vs. A. MANI
|
October 30, 2014 |
A. BALAN Vs. JOINT REGISTRAR
|
April 30, 2014 |
A. BALASHANMUGAM Vs. THE DISTRICT COLLECTOR
|
December 4, 2014 |
A. BRAGATHEESWARI Vs. REGISTRAR GENERAL
|
November 21, 2014 |
A. DURUVASULU NAIDU Vs. BHAJARANG EDUCATIONAL & SOCIAL TRUST
|
December 11, 2014 |
A. EVANJALIN MARY Vs. GOVERNMENT OF TAMIL NADU
|
January 31, 2014 |
A. FARITHA BEGUM Vs. L. BABU
|
November 11, 2014 |
A. GANESAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 23, 2014 |
A. GANESAN MATRICULATION HIGHER SECONDARY SCHOOL Vs. KANDAN AND ORS.
|
July 4, 2014 |
A. GNANA MARY Vs. DEPUTY SUPERINTENDENT OF POLICE
|
August 22, 2014 |
A. GODWIN JAGADEESHKUMAR Vs. THE STATE OF TAMIL NADU
|
October 15, 2014 |
A. GOMATHI Vs. ASSISTANT COMMISSIONER/EXECUTIVE OFFICER
|
September 2, 2014 |
A. GOPIKRISHNAN Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
|
March 11, 2014 |
A. GOVINDASAMY Vs. S. SARAVANAKUMAR
|
February 17, 2014 |
A. IBRAHIM SHERIFF Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 16, 2014 |
A. IYYAPPARAJ Vs. THE CHAIRMAN
|
July 2, 2014 |
A. JAMSHEEDA BEE Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
June 5, 2014 |
A. JAWAHAR PALANIAPPAN MAJORITY SHAREOLDER & DIRECTOR Vs. STATE
|
April 21, 2014 |
A. JAYAKUMAR Vs. THE SPECIAL DEPUTYCOLLECTOR (STAMPS)
|
October 27, 2014 |
A. JAYAPRAKASH Vs. SECRETARY TO GOVERNMENT
|
June 14, 2014 |
A. JESU RAJENDRAN Vs. THE COMMISSIONER OF INCOME TAX
|
October 10, 2014 |
A. JESU RAJENDRAN Vs. COMMISSIONER OF INCOME TAX
|
November 26, 2014 |
A. KALIMUTHU Vs. INSPECTOR OF POLICE
|
October 14, 2014 |
A. KANAGARAJAN Vs. STATE
|
December 1, 2014 |
A. KAVI Vs. STATE
|
November 18, 2014 |
A. KRISHNAMOORTHY Vs. THE REGIONAL MANAGER,INDIAN OVERSEAS BANK
|
November 27, 2014 |
A. KRISHNAMOORTHY Vs. STATE
|
April 23, 2014 |
A. KUMARESAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
November 13, 2014 |
A. LIYAKATH ALI Vs. SECRETARY, ANIMAL HUSBANDY
|
July 10, 2014 |
A. LIYAKATH ALI Vs. S. SULAIMAN
|
December 12, 2014 |
A. MAHALAKSHMI Vs. COMMISSIONER OF POLICE
|
June 14, 2014 |
A. MARIMUTHU Vs. BRANCH MANAGER, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD.
|
January 31, 2014 |
A. MATHIARASI Vs. STATE OF TAMIL NADU
|
June 27, 2014 |
A. MOHAMED SHENGAL BASHA Vs. THE DISTRICT COLLECTOR
|
June 27, 2014 |
A. MOHAMMED IBRAHIM Vs. R. PANDISELVI
|
August 25, 2014 |
A. MUNIAPPAN Vs. TAHSILDAR, TAMBARAM TALUK
|
August 19, 2014 |
A. MURUGAN Vs. THE SECRETARY DEPARTMENT OF HOME
|
July 7, 2014 |
A. MURUGESAN Vs. SECRETARY TO GOVT
|
February 18, 2014 |
A. MUTHU Vs. P. ANGAMMAL
|
October 20, 2014 |
A. NAGARAJAN Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
|
June 16, 2014 |
A. PALANI VELU Vs. METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LIMITED
|
January 7, 2014 |
A. PALANISAMY Vs. THE ASSISTANT DIRECTOR, REGIONAL TOWN PANCHAYAT OFFICE
|
November 27, 2014 |
A. PANCHAVARNAM Vs. K.S. ARUNACHALA NADAR
|
November 6, 2014 |
A. PARANJOTHI Vs. CHENNAI METROWATER WATER SUPPLY AND SEWERAGE BOARD
|
June 19, 2014 |
A. PAULIN ALFY Vs. REV. R. JOSEPH LAZARUS
|
June 12, 2014 |
A. PREM NAZEER Vs. THE TAMIL NADU STATE
|
October 13, 2014 |
A. RAGHUL ANAND Vs. UNION OF INDIA
|
November 10, 2014 |
A. RAHAMATHULLAH Vs. P.A.K. MANOHRAN
|
December 18, 2014 |
A. RAJA Vs. STATE
|
August 1, 2014 |
A. RAJA Vs. STATE OF TAMIL NADU
|
August 22, 2014 |
A. RAJENDRA KUMAR Vs. KAJA MOIDEEN
|
August 14, 2014 |
A. RAVI Vs. THE DISTRICT COLLECTOR,
|
February 5, 2014 |
A. REEGAN Vs. THE DIRECTOR GENERAL OF POLICE
|
June 3, 2014 |
A. RENGASWAMI Vs. SENIOR REGIONAL MANAGER
|
September 9, 2014 |
A. SARAVANAN Vs. THE DIRECTOR OF ART & CULTURE & ANOTHER
|
October 9, 2014 |
A. SATHAIAH Vs. TWAD BOARD
|
September 22, 2014 |
A. SATHASIVAM Vs. STATE
|
September 25, 2014 |
A. SHAMEEM AHMED Vs. A. MOHAMMED HASHIM
|
December 12, 2014 |
A. SHANMUGAM Vs. STATE OF TAMIL NADU
|
April 22, 2014 |
A. SHANMUGAVEL Vs. THE STATE
|
December 3, 2014 |
A. SHANTHA Vs. THE TAHSILDAR AND EXECUTIVE MAGISTRATE
|
March 25, 2014 |
A. SIKKANDAR Vs. COMMISSIONER OF POLICE
|
November 12, 2014 |
A. SIVAPRAKASAM Vs. JUNIOR ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
February 27, 2014 |
A. SUBRAMANIAN Vs. THE DIRECTOR GENERAL OF POLICE
|
December 8, 2014 |
A. SULTHAN KHAN Vs. STATE OF TAMIL NADU
|
August 19, 2014 |
A. SUNDARAM Vs. THE CHAIRMAN & MANAGING DIRECTOR, NATIONAL INSURANCE COMPANY LTD. AND THE CHIEF REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD.
|
March 18, 2014 |
A. SUNDARAM Vs. JOINT REGISTRAR OF COOP. SOCIETIES
|
January 29, 2014 |
A. THAHIRA Vs. SECRETARY
|
January 30, 2014 |
A. THANGAPANDI Vs. STATE
|
September 18, 2014 |
A. THANGATHAMBI Vs. M. PREMA
|
January 29, 2014 |
A. THANGAVEL Vs. THE SUPERINTENDENT OF POLICE
|
August 7, 2014 |
A. THARSEES Vs. A. AROKIASAMY
|
November 12, 2014 |
A. THIRUMOORTHY Vs. S. BASTIN
|
November 19, 2014 |
A. VALARMATHI Vs. CHAIRMAN, TEACHER RECRUITMENT BOARD
|
September 11, 2014 |
A. VELUSAMY Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION
|
December 19, 2014 |
A. VENKATESH Vs. A. AHMED ALI
|
April 9, 2014 |
A. VIJAYALAKSHMI Vs. DIRECTOR OF EMPLOYMENT AND TRAINING
|
August 13, 2014 |
A.B. FATHIMA SULTHANA Vs. WOMEN LAWYERS ASSOCIATION
|
April 4, 2014 |
A.B. SELVANATHAN CHETTY Vs. ASSISTANT COMMISSIONER (CT) (FAC)
|
October 10, 2014 |
A.BALASUBRAMANIAM Vs. STATE OF TAMIL NADU
|
January 6, 2014 |
A.C. SALEEM Vs. FOOD INSPECTOR, COIMBATORE CORPORATION
|
October 10, 2014 |
A.CHELLADURAI Vs. THEREGISTRAR
|
October 13, 2014 |
A.D. PADMASINGH ISAAC Vs. AACHI AAPPAKADAI CHETTINAD
|
February 28, 2014 |
A.G. GOPAL Vs. DIRECTOR, DIRECTORATE OF VIGILANCE AND ANTI-CORRUPTION
|
August 14, 2014 |
A.G. ROSE Vs. THE INDIAN BANK
|
July 2, 2014 |
A.GURUSAMY Vs. M.SINGAMUTHU
|
June 27, 2014 |
A.K. GAJAPATHY NAIDU Vs. THE STATE OF TAMILNADU
|
November 28, 2014 |
A.K.PADMANABHAN Vs. SIVASUBRAMANIAM
|
January 22, 2014 |
A.L. MATHIALAGAN Vs. V. BALASUNDARAM
|
February 18, 2014 |
A.M. AHAMED & CO. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
|
August 19, 2014 |
A.M.D. LEENUS Vs. MANAGEMENT OF TUTICORIN STEVEDORS ASSOCIATION
|
June 5, 2014 |
A.M.P. REVATHI Vs. SUBASHCHANDRAN
|
January 9, 2014 |
A.N. MYTHILI Vs. DIRECTOR, DEPARTMENT OF GOVERNMENT EXAMINATIONS
|
August 22, 2014 |
A.P. CONSTRUCTIONS INDIA PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
|
June 30, 2014 |
A.P. KRISHNAVENI AMMAL Vs. PAPIAH REDDI
|
June 18, 2014 |
A.R. ARUNACHALAM Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 24, 2014 |
A.R. BALAKRISHNAN Vs. THE DISTRICT COLLECTOR
|
December 1, 2014 |
A.R. BALASUBRAMANIAM Vs. R. SENTHILKUMAR
|
March 10, 2014 |
A.R. DINAKARAN Vs. B. SELVAKUMAR
|
July 31, 2014 |
A.R. KUMAAR Vs. UNION OF INDIA
|
November 11, 2014 |
A.R.R. SALES AGENCY Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
December 5, 2014 |
A.S. SREE NANDHINI Vs. R. UTHAMAN
|
November 27, 2014 |
A.S.EDWIN SUTHAN Vs. THE CHIEF EDUCATIONAL OFFICER, TIRUNELVELI
|
August 28, 2014 |
A.S.M. ABUDEEN @ JAINULABUDEEN Vs. SHAKILA BANU
|
February 21, 2014 |
A.THIYAGARAJAN Vs. G. RAMACHANDRAN
|
September 18, 2014 |
A.V. MARIMUTHU Vs. THE SUB REGISTRAR, REGISTRATION DEPARTMENT
|
November 11, 2014 |
AACHI SPICES AND FOODS PVT LTD Vs. ARASI MASALA FOODS (P) LTD
|
December 10, 2014 |
AARTHY SHANKAR Vs. UNION OF INDIA
|
April 21, 2014 |
AARUTHRA ENGLISH SCHOOL Vs. MUTHULAKSHMI AND ORS.
|
April 2, 2014 |
ABDUL HUSSAIN Vs. INDUSIND BANK
|
June 18, 2014 |
ABHISHEK MUNDHRA Vs. THE ADDITIONAL DIRECTOR GENERAL
|
November 26, 2014 |
ABS MARINE SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
|
February 21, 2014 |
ADAM AND COAL RESOURCES PVT. LTD. Vs. INTERBULK TRADING SA
|
August 25, 2014 |
ADAPALA DAYAKARA REDDY Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
|
December 9, 2014 |
ADIS HOTEL CONSULTANTS Vs. RAJENDRAN
|
June 30, 2014 |
ADVANCE INFRA DEVELOPERS PVT LTD. Vs. GOVERNMENT OF TAMIL NADU
|
August 1, 2014 |
AGARWAL VIDYALAYA MATRICULATION HIGHER SECONDARY SCHOOL Vs. THE STATE OF TAMIL NADU
|
October 8, 2014 |
AHELI BAL Vs. DIRECTOR JIPMER
|
April 25, 2014 |
AIDED ELEMENTARY SCHOOL Vs. DIRECTOR OF MEDICAL SCIENCE
|
January 28, 2014 |
AIDQUA HOLDINGS (MAURITIUS) INC. Vs. TAMIL NADU WATER INVESTMENT COMPANY LTD.
|
January 31, 2014 |
AIR INDIA Vs. M/S. M/S. KODY TECH LTD.
|
February 19, 2014 |
AIRCEL CELLULAR LTD. Vs. COMMR. OF CUS.
|
March 21, 2014 |
AIRCEL LIMITED Vs. UNION OF INDIA
|
October 10, 2014 |
AIRCEL LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, SOUTHERN ZONAL BENCH
|
November 20, 2014 |
AIRPORTS AUTHORITY EMPLOYEES UNION Vs. UNION OF INDIA
|
November 7, 2014 |
AISHWARYA LAKSHMI Vs. DIRECTOR OF MEDICAL EDUCATION
|
June 12, 2014 |
AIYANNAR Vs. THE SECRETARY TO GOVERNMENT
|
September 8, 2014 |
AJAY KUMAR GULECHA Vs. J. VIJAYAKUMAR AND ORS.
|
April 22, 2014 |
AJIMUNISHA Vs. THE SECRETARY TO THE GOVERNMENT
|
July 7, 2014 |
AKILANDESWARI Vs. T. THANGARAJ
|
December 18, 2014 |
AKTHAR BASHA Vs. NEYVELI LIGNITE CORPORATION
|
October 14, 2014 |
ALAGU Vs. THE II CLASS EXECUTIVE MAGISTRATE-CUM-TAHSILDAR
|
September 12, 2014 |
ALAGULAKSHMI INDUSTRIES Vs. MEMBER SECRETARY
|
July 23, 2014 |
ALAGURAJA Vs. THE ADDITIONAL SECRETARY TO GOVERNMENT
|
September 22, 2014 |
ALAMELU Vs. LAKSHMI
|
December 9, 2014 |
ALAMELU Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
January 21, 2014 |
ALAUDDIN SAHIT Vs. R. JOTHI
|
November 20, 2014 |
ALBERT & COMPANY PVT. LTD Vs. COMMISSIONER OF SERVICE TAX
|
February 18, 2014 |
ALBERT & COMPANY PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
March 26, 2014 |
ALEX C. JOSEPH Vs. STATE
|
March 14, 2014 |
ALEXANDER VYUKHIN Vs. STATE, BY THE INTELLIGENCE OFFICER
|
April 30, 2014 |
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. CHIEF ELECTION COMMISSIONER, NEW DELHI
|
March 25, 2014 |
ALL INDIA UNION BANK OFFICER STAFF ASSOCIATION Vs. GOVERNMENT OF INDIA
|
November 28, 2014 |
ALSTOM T & D INDIA LTD. Vs. DY. COMMR. OF C. EX., LTU
|
October 14, 2014 |
ALSTOM T AND D INDIA LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX
|
September 10, 2014 |
ALSTOM T&D INDIA LTD. Vs. CESTAT
|
September 11, 2014 |
AMAL RAJ; THERASAMMAL; GRACY Vs. STATE
|
November 14, 2014 |
AMANULLAH Vs. CHENNAI PORT TRUST
|
September 5, 2014 |
AMARAVATHI Vs. ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD RURAL
|
November 17, 2014 |
AMARDEO MANDAL Vs. STATE BANK OF INDIA
|
November 3, 2014 |
AMBUJ HOTELS & REAL ESTATES (P) LTD Vs. EXECUTIVE OFFICER
|
September 15, 2014 |
AMMU Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT. PROHIBITION AND EXCISE DEPT. AND THE COMMISSIONER OF POLICE, CHENNAI POLICE
|
March 4, 2014 |
AMOHA EDUCATION (P) LTD. Vs. G. SATHISH KUMAR
|
December 15, 2014 |
AMPHENOL OMNICONNECT INDIA P LTD Vs. COMMISSIONER OF CUS (AIR)
|
October 14, 2014 |
AMSAMMAL Vs. N. PERIYASAMY
|
April 23, 2014 |
AMSAVALLI Vs. SECRETARY TO GOVERNMENT
|
December 4, 2014 |
AMSAVENI Vs. DISTRICT REVENUE OFFICER
|
April 4, 2014 |
AMUDHA Vs. SECRETARY TO THE GOVT.
|
June 9, 2014 |
AMUDHA Vs. STATE OF TAMIL NADU
|
September 11, 2014 |
AMUL Vs. STATE OF TAMIL NADU
|
June 11, 2014 |
AMUTHA Vs. STATE
|
August 19, 2014 |
AMUTHAVALLI Vs. STATE
|
August 18, 2014 |
ANAMALAI PAPER MILLS PVT., LTD Vs. TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD.
|
August 11, 2014 |
ANAND Vs. STATE
|
November 10, 2014 |
ANAND Vs. STATE
|
September 17, 2014 |
ANAND CINE SERVICE Vs. CESTAT
|
June 24, 2014 |
ANAND TRANSPORT Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
November 6, 2014 |
ANAND TRANSPORT (PRIVATE) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 5, 2014 |
ANANDAN Vs. STATE
|
September 10, 2014 |
ANBARASAN Vs. R. DURAIRAJ
|
September 18, 2014 |
ANBUROSE Vs. SECRETARY TO THE GOVT., CHENNAI AND THE COMMISSIONER OF POLICE, CHENNAI
|
April 28, 2014 |
ANGULAKSHMI Vs. STATE OF TAMIL NADU
|
September 4, 2014 |
ANI CHENNAI EXPORTS PVT LTD. Vs. K.P. RAJENDRAN
|
June 2, 2014 |
ANITA Vs. MAHAVEER SANCHETI
|
August 5, 2014 |
ANITHA Vs. THE STATE OF TAMIL NADU
|
April 1, 2014 |
ANJUGAM Vs. K. RAMASAMY IYER
|
January 28, 2014 |
ANNA NAGAR, RAMVILAS NAGAR, MULLAI NAGAR, PEOPLE WELFARE ASSOCIATION Vs. THE GOVERNMENT OF TAMIL NADU
|
June 13, 2014 |
ANNA UNIVERSITY Vs. DHAYA COLLEGE OF ENGINEERING
|
July 21, 2014 |
ANNAI AMMANI AMMAL EDUCATIONAL & CHARITABLE TRUST Vs. A. RAJAKUMARI
|
June 30, 2014 |
ANNAI COLLEGE OF ENGINEERING & TECHNOLOGY Vs. STATE OF TAMIL NADU
|
July 23, 2014 |
ANNAI TERASA COLLEGE OF EDUCATION ADMINISTERED BY CHRISTIAN Vs. MEMBER SECRETARY NATIONAL COUNCIL FOR TEACHER EDUCATION
|
September 22, 2014 |
ANNAMALAI Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT. 2. THE COMMISSIONER, OFFICE OF THE COMMISSIONER OF POLICE
|
February 11, 2014 |
ANNAMALAI CHETTIAR FOUNDER, A-SCHOOL CHETTINAD FOUNDATION Vs. P. GIRIDHARAN
|
November 3, 2014 |
ANNAMALAI CHETTIARFOUNDER Vs. P. GIRIDHARAN
|
October 17, 2014 |
ANNAMALAI UNIVERSITY Vs. SIVAREDDY
|
October 16, 2014 |
ANNAPOORANA MEDICAL COLLEGE Vs. UNION OF INDIA
|
August 13, 2014 |
ANNATHAI Vs. PAATHU
|
June 19, 2014 |
ANNAVAJJALA AGHAMARSH Vs. THE REGISTRAR
|
September 11, 2014 |
ANTHONIAMMAL Vs. STATE
|
July 4, 2014 |
ANTHONY AMMAL Vs. THE DISTRICT EDUCATIONAL OFFICER
|
July 15, 2014 |
ANTONY RAJ Vs. STATE
|
December 15, 2014 |
ANU JEEVAN SALES CORPORATION Vs. P.M.NAMBIRAJ
|
June 11, 2014 |
ANUSUYA Vs. ROSELIN MARY
|
November 6, 2014 |
ANWAR BATCHA Vs. S. MAHUEDOOM
|
March 12, 2014 |
APARNA MARY Vs. STATE OF TAMIL NADU
|
September 19, 2014 |
APL CO. PTE. LTD. Vs. VARADARIYA EXPORTERS
|
April 1, 2014 |
APPADURAI VIJAYARAGHAVAN Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 12, 2014 |
APPAVU SAMRAJ Vs. P RAJU
|
September 16, 2014 |
APPUKUTTAN Vs. Z THOMAS ZAKARIA
|
December 9, 2014 |
AQUA MARINE OFFSHORE SERVICES Vs. OWNERS AND PARTIES
|
November 11, 2014 |
AR. MOHAMMED JALALUDEEN Vs. V.S. DHAKSHINAMOORTHY
|
October 29, 2014 |
AR.JEYARHUTHRAN Vs. THE UNION OF INDIA
|
November 14, 2014 |
ARAFAATH TRAVELS PVT. LTD. Vs. UNION OF INDIA
|
August 22, 2014 |
ARAVALLI FLAT OWNERS ASSOCIATION Vs. DHARAMCHAND
|
September 22, 2014 |
ARCH PHARMA LABS LTD Vs. SHASUN CHEMICALS AND DRUGS LIMITED
|
March 12, 2014 |
ARCHANA Vs. MOHANKUMAR
|
October 29, 2014 |
ARJUN NEELAKANTAN Vs. STATE
|
September 22, 2014 |
ARJUNA ROCK DRILLS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
|
September 24, 2014 |
ARJUNAN Vs. STATE
|
November 26, 2014 |
ARJUNAN Vs. STATE
|
November 7, 2014 |
ARKAY LEATHERS PRIVATE LIMITED Vs. THE STATE OF TAMIL NADU
|
November 20, 2014 |
ARMAGAL TEA ESTATES COMPANY (P) LTD. Vs. THE ASSISTANT COMMISSIONER OF CENTRAL EXCISE
|
November 6, 2014 |
AROCKIA JEYABALAN Vs. REGIONAL PASSPORT OFFICER
|
September 15, 2014 |
AROCKIASAMY Vs. STATE
|
December 2, 2014 |
AROGYA WELFARE TRUST Vs. COMMISSIONER OF INCOME-TAX
|
July 25, 2014 |
AROKIARAJ Vs. STATE
|
April 8, 2014 |
AROKIASAMY Vs. STATE
|
April 25, 2014 |
ARPUTHAM Vs. RADHAMANI
|
February 27, 2014 |
ARTEMIS HR SERVICES CBE (P) LTD. Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
November 14, 2014 |
ARTI MEENAKSHI MUTHIAH Vs. LADY M. CT. MUTHIAH CHETTIAR GIRLS HIGHER SECONDARY SCHOOL TRUST
|
February 27, 2014 |
ARUKKANI Vs. NALLAMMAL
|
November 21, 2014 |
ARUL RASU Vs. DISTRICT COLLECTOR
|
March 21, 2014 |
ARULMIGHU AATHIMOOLESWARAR THIRUKOIL Vs. GURUMOORTHY
|
April 4, 2014 |
ARULMIGHU BALAGURUNATHASAMY SAMETHA ANGALA PARAMESWARI AMMAN THIRUKOIL Vs. ASSISTANT COMMISSIONER, DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
|
June 6, 2014 |
ARULMIGHU PACHAIVAZHI AMMAN TIRUKOIL Vs. ARULMIGHU VALLIAMMAN KOIL
|
September 8, 2014 |
ARULMIGU MEENAKSHI SUNDARESWARAR Vs. E M G SOUNDARAJAN
|
December 4, 2014 |
ARULMIGU SAKTHIVANESWARASWAMY Vs. HABIB RAHMAN
|
April 25, 2014 |
ARULMIGU VAITHIANATHASWAMY DEVASTHANAM Vs. GOVERNMENT OF TAMIL NADU; COMMISSIONER, TAMILNADU HINDU RELIGIOUS CHARITABLE ENDOWMENTS
|
April 11, 2014 |
ARUMUGAM Vs. STATE
|
November 28, 2014 |
ARUMUGAM Vs. THE SUPERINTENDENT OF POLICE
|
November 12, 2014 |
ARUMUGHAM Vs. MUTHUKUMARASWAMI
|
January 6, 2014 |
ARUMUGHAM Vs. STATE
|
June 11, 2014 |
ARUMUGHAM; KASILINGAM; ALAMELU Vs. SAMINATHAN
|
September 11, 2014 |
ARUN KUMAR JAIN Vs. GEETA
|
June 9, 2014 |
ARUNAGIRINATHAN Vs. GANAPATHY
|
December 3, 2014 |
ARUPPUKOTTAI SRI JAYAVILAS LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION; CHAIRMAN, TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER, VIRUDHUNAGAR ELECTRICITY DISTRIBUTION CIRCLE
|
October 6, 2014 |
ASHIYA BI Vs. ASHIYA BI
|
February 3, 2014 |
ASHIYA BI Vs. VITTOBAI
|
February 3, 2014 |
ASHOK Vs. SUPERINTENDENT OF POLICE
|
October 16, 2014 |
ASHOK KUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
August 11, 2014 |
ASHOK MUTHANA Vs. THE REGIONAL PASSPORT OFFICER
|
September 24, 2014 |
ASHWIN KUMAR K JAIN Vs. NAIHAA RETAIL PRIVATE LIMITED
|
March 26, 2014 |
ASIAN HEALTH AND NUTRI FOODS LTD. Vs. THE DEBTS RECOVERY TRIBUNAL
|
June 24, 2014 |
ASSETS RECONSTRUCTION COMPANY INDIA LTD., Vs. M.A. SIRAJUDEEN
|
September 25, 2014 |
ASSISTANT ENGINEER, DISTRIBUTION, TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER, MADURAI DISTRIBUTION CIRCLE Vs. VASU DEVAN
|
March 17, 2014 |
ASSISTANT MANAGER, METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. T. NARENDIRAN
|
April 16, 2014 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SECRED HEART TEACHER TRAINING INSTITUTE
|
February 27, 2014 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER
|
September 19, 2014 |
ASSOCIATED TOURS MADRAS (P.) LTD. Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
|
December 16, 2014 |
ASSOCIATION OF ENGINEERS TAMIL NADU PUBLIC WORKS DEPARTMENT Vs. THE STATE OF TAMIL NADU
|
December 23, 2014 |
ASSOCIATION OF TAMIL NADU HIGHWAYS ENGINEERS Vs. GOVERNMENT OF TAMIL NADU
|
January 3, 2014 |
ATB BOSE Vs. STATE
|
October 10, 2014 |
ATHIPARASAKTHI FINANCIERS Vs. E. CHITHARANJAN
|
October 31, 2014 |
ATTAVANAI ENA MAKKAL Vs. THE SECRETARY TO GOVERNMENT
|
September 22, 2014 |
ATTAVANAI ENA MAKKAL Vs. SECRETARY TO GOVERNMENT MINISTRY OF HOME AFFAIRS
|
June 9, 2014 |
AUTHORISED OFFICER & CHIEF MANAGER INDIAN BANK Vs. CHITRA
|
January 3, 2014 |
AYISHA CANI Vs. UNION OF INDIA
|
March 20, 2014 |
AYYAKUTTY Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
January 24, 2014 |
AYYANAR Vs. ARUMUGAM
|
January 27, 2014 |
AYYAPPAN Vs. THE STATE
|
October 8, 2014 |
AYYASAMY Vs. CHELLADURAI
|
October 9, 2014 |
AYYASAMY Vs. RAMAYEE
|
October 31, 2014 |
AYYAVOO Vs. STATE OF TAMIL NADU
|
December 3, 2014 |
B A MAHALINGAM Vs. STATE OF TAMIL NADU
|
April 29, 2014 |
B BALAKRISHNAN Vs. M CHEZHIEYAN
|
August 4, 2014 |
B BHARATHI Vs. HOME SECRETARY, GOVERNMENT OF TAMILNADU
|
September 15, 2014 |
B MILTON BOAZ Vs. STATE OF TAMIL NADU
|
March 7, 2014 |
B RAMASWAMY Vs. R PARANJOTHI
|
March 24, 2014 |
B RATANSINGH Vs. P G SEKAR
|
June 30, 2014 |
B SEKAR Vs. CHEF ENGINEER TAMIL NADU GENERATION AND CORPORATION LIMITED
|
June 12, 2014 |
B SIVASHANKAR Vs. STATE OF TAMIL NADU
|
June 25, 2014 |
B SUJATHA AND K KOUSIKA Vs. STATE
|
April 16, 2014 |
B TAJUDEEN; B SADICK BASHA; T BADHUSHA; ASLAM; KURSHID; YASMIN Vs. GOVERNMENT OF TAMIL NADU; SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE; K MAMANDHAL ADI DRAVIDA NALA SANGAM
|
July 4, 2014 |
B VISWANATHAN Vs. STATE OF TAMIL NADU; PRINCIPAL SECRETARY AND COMMISSIONER OF STATISTICS; P R ANANTHALAKSHMI
|
April 23, 2014 |
B. ADHINARAYANAN Vs. THE SUPERINTENDENT OF POLICE
|
January 29, 2014 |
B. AMBIKA Vs. LIC OF INDIA
|
November 13, 2014 |
B. B. VENILA Vs. DISTRICT COLLECTOR, COLLECTORATE OFFICE, SALEM DISTRICT, SALEM
|
July 1, 2014 |
B. BASKARAN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
September 8, 2014 |
B. DEEPAN KUMAR Vs. GOVERNMENT OF TAMIL NADU, SECRETARY, EDUCATION DEPARTMENT
|
January 22, 2014 |
B. DILIPKUMAR Vs. SECRETARY TO GOVERNMENT
|
November 11, 2014 |
B. GOPI Vs. G. THIYAGARAJAN, INCOME TAX OFFICER
|
April 11, 2014 |
B. KAMESH Vs. B. SANTHANALAKSHMI
|
June 19, 2014 |
B. KARTHICK KUMAR Vs. SECRETARY MEDICAL SERVICES RECRUITMENT BOARD
|
July 1, 2014 |
B. KISHORE KUMAR Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
November 3, 2014 |
B. KOUSALYA Vs. STATE
|
June 14, 2014 |
B. LORDU JEEVA TYPIST Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICE
|
August 13, 2014 |
B. MADHAN Vs. THE REGISTRAR, UNIVERSITY OF MADRAS AND ORS.
|
December 10, 2014 |
B. MADHAN Vs. N.S. SHANTHAKUMARI
|
August 22, 2014 |
B. MANOHARAN Vs. THE FOREST ENGINEER
|
October 29, 2014 |
B. MEENAKSHI SUNDARAM Vs. THE AGRICULTURE PRODUCTION COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT
|
December 19, 2014 |
B. MUNISWAMY Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT SECRETARIAT
|
March 27, 2014 |
B. MURUGAN Vs. SECRETARY, THE BAR COUNCIL OF INDIA, NEW DELHI
|
March 26, 2014 |
B. PARTHASARATHY Vs. PRINCIPAL SECRETARY CUM COMMISSIONER
|
March 10, 2014 |
B. RAJENDRAN Vs. S.K. BANGARU NAIDU
|
February 28, 2014 |
B. RAJENDRAN Vs. STATE
|
February 28, 2014 |
B. RAJENDRAN Vs. STATE
|
April 29, 2014 |
B. RAJU Vs. OFFICIAL LIQUIDATOR HIGH COURT
|
January 28, 2014 |
B. SAMPATH KUMARAN Vs. M/S. SREE ENTERPRISE
|
September 22, 2014 |
B. SARAVANAN Vs. DISTRICT COLLECTOR VELLORE
|
June 5, 2014 |
B. SASISEKARAN Vs. NATIONAL INSTITUTE OF OCEAN TECHNOLOGY
|
February 17, 2014 |
B. SELVARAJ Vs. KRISHNA REDDY
|
August 19, 2014 |
B. SETHURAMALINGAM Vs. STATE OF TAMIL NADU
|
April 25, 2014 |
B. SHANTHI AND ORS. Vs. SUDHAKAR DARLA AND SHRIRAM GENERAL INSURANCE COMPANY LTD.
|
March 7, 2014 |
B. SHANTHILAL Vs. B. PALANI
|
October 9, 2014 |
B. THIRUVELAN Vs. EXECUTIVE DIRECTOR
|
February 5, 2014 |
B. VIJAYALAKSHMI Vs. THE REGIONAL DIRECTOR AND ADDITIONAL COMMISSIONER EMPLOYEES STATE INSURANCE CORPORATION (ESIC)
|
December 16, 2014 |
B.G. CHANDRASEKAR @ SELVA Vs. V. GOPAL
|
February 18, 2014 |
B.H. RADHA Vs. THE REGIONAL MANAGER, SYNDICATE BANK
|
November 6, 2014 |
B.M. SANJEEVA Vs. UNION OF INDIA
|
July 3, 2014 |
B.T. NAGARAJAN Vs. MARANAICKER
|
November 6, 2014 |
BALA Vs. STATE
|
January 21, 2014 |
BALAJI THEATRE Vs. UNION TERRITORY OF PUDUCHERRY
|
July 3, 2014 |
BALAMANI Vs. ACCOUNTANT GENERAL
|
August 26, 2014 |
BALAMURUGAN Vs. THE SECRETARY TO THE GOVERNMENT
|
November 19, 2014 |
BALARAMAN Vs. THE MANAGING DIRECTOR, STATE TRANSPORT CORPORATION LIMITED
|
December 1, 2014 |
BALARAMAN Vs. B. NEMICHAND
|
June 30, 2014 |
BALASUBRAMANIAM Vs. STATE
|
June 10, 2014 |
BALASUBRAMANIAN Vs. STATE
|
December 1, 2014 |
BALASUBRAMANIAN Vs. THE SUPERINTENDENT OF POLICE
|
December 4, 2014 |
BALASUBRAMANIAN Vs. LAND ACQUISITION OFFICER
|
December 3, 2014 |
BALASUNDARA ACHARI Vs. SHANMUGAM & ANOTHER
|
September 12, 2014 |
BALU Vs. THE SUPERINTENDENT OF POLICE
|
November 3, 2014 |
BALUSAMY Vs. THE SPECIAL TAHSILDAR
|
October 27, 2014 |
BALUSAMY Vs. SENGODA GOUNDER
|
August 12, 2014 |
BALUSAMY Vs. STATE
|
August 20, 2014 |
BANUMATHY Vs. STATE OF TAMIL NADU
|
April 8, 2014 |
BASSALIS Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT
|
November 10, 2014 |
BEAULINE GLOBAL SERVICES P LTD Vs. INDIAN BULLS HOUSING FINANCE LTD
|
March 25, 2014 |
BEST DENTAL SCIENCE COLLEGE ULTRA TRUST Vs. GOVERNMENT OF INDIA
|
September 12, 2014 |
BHAGYALAKSHMI Vs. THE GOVERNMENT OF TAMIL NADU
|
December 12, 2014 |
BHARAGAVI Vs. STATE
|
October 9, 2014 |
BHARAT BHOGILAL PATEL Vs. UNION OF INDIA
|
October 8, 2014 |
BHARAT ENTERPRISES Vs. COMMR. OF CUS. (SEAPORT - EXPORT)
|
August 13, 2014 |
BHARAT PETROLEUM CORPORATION LTD Vs. C.S. PRAKASA RAO
|
August 4, 2014 |
BHARAT STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 24, 2014 |
BHARGAVIAMMAL Vs. PERIA MARIAMMAN
|
January 30, 2014 |
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. JAYALAKSHMI
|
December 2, 2014 |
BHATHARNISHA BEEVI Vs. CHELLAAMMAL
|
August 12, 2014 |
BHAVANI PLASTIC INDIA (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 10, 2014 |
BHAVANI TEXTILE PROCESSORS (P) LTD Vs. STATE OF TAMIL NADU
|
August 26, 2014 |
BHIMLAL PANDIT Vs. INTELLIGENCE OFFICER DIRECTOR OF REVENUE INTELLIGENCE
|
September 16, 2014 |
BHUVANEESWARI Vs. THE STATE OF TAMIL NADU
|
August 18, 2014 |
BISHOP Vs. C JANE MARGRET
|
August 28, 2014 |
BISHOP OF KOTTAR Vs. OOR COMMITTEE MELAPERUVILLAI PUNITHA JEBAMALAI MATHA CHURCH
|
September 17, 2014 |
BISHOP OF THANJAVUR DIOCESE SECRETARY Vs. SAVARI NAYAGAM
|
June 5, 2014 |
BLUE STAR CULTURAL ASSOCIATION Vs. COMMISSIONER OF POLICE, CHENNAI
|
February 3, 2014 |
BOARD OF GOVERNORS, MEDICAL COUNCIL OF INDIA Vs. E. RESHMI IRENE
|
March 4, 2014 |
BOARD OF MANAGEMENT Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES
|
June 6, 2014 |
BOARD OF TRUSTEES OF CHENNAI PORT TRUST Vs. CHENNAI CONTAINER TERMINAL PRIVATE LTD.
|
January 8, 2014 |
BOOPATHY Vs. PALANIAMMAL
|
September 5, 2014 |
BOOPATHY Vs. DISTRICT COLLECTOR, TIRUPPUR
|
January 6, 2014 |
BRAJESH SHARMA Vs. M.O.ROY
|
November 17, 2014 |
BRAKES INDIA LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
February 14, 2014 |
BRANCH MANAGER INDIAN OVERSEAS BANK Vs. A RAVI
|
June 17, 2014 |
BRANCH MANAGER NATIONAL INSURANCE CO. LTD. Vs. P. MURUGAN
|
November 3, 2014 |
BRANCH MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. VIVEKANANDHAN
|
November 6, 2014 |
BRANCH MANAGER TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. CHINNASAMY
|
October 28, 2014 |
BRANCH MANAGER, Vs. POONGATHAI; SANTHI; ANNAPOORNIMA; VAIDEGI; NARAYANAMOORTHY (MINOR); VARADARAJAN (MINOR); K DHANAPAL; B SURESH
|
September 18, 2014 |
BRANCH MANAGER, BAJAJ ALLIANZE GENERAL INSURANCE CO LTD Vs. LAKSHMI NARAYAN AND OTHERS
|
June 20, 2014 |
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. CHENNAMMAL
|
April 23, 2014 |
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. C. RAMACHANDRAN AND ORS.
|
July 3, 2014 |
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. TAMIL SELVI AND OTHERS
|
March 28, 2014 |
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. VALLI; KARUPPUSAMY; RAJAMANI; TAMILSELAUTO
|
September 2, 2014 |
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. SOORYA; RAVICHANDRAN
|
June 11, 2014 |
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. AYYAMALAI @ AYYAAMALAI; V BOSE
|
June 12, 2014 |
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. C.M. SADHANAND
|
September 16, 2014 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. MARIYAPPAN; HARI HARAN
|
June 10, 2014 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. ANNAMALAI; THILAGAM; MINOR GOMATHI; MINOR KOKILA; S SENAPPAN; S SIVAPRAKASAM
|
April 22, 2014 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. N. MANIKANDAN AND ORS.
|
September 3, 2014 |
BUHARI SONS PVT. LTD. Vs. STATE OF TAMIL NADU
|
June 12, 2014 |
BULLET MOHAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE
|
September 16, 2014 |
C BANUMATHI Vs. ASSISTANT DIRECTOR HEALTH SERVICE
|
June 23, 2014 |
C C E Vs. SREE RAMAKRISHNA CATTLE FEED MANUFACTURERS
|
February 10, 2014 |
C CHANDRAMOHAN Vs. VARSHA
|
January 23, 2014 |
C DEIVAKANI Vs. STATE
|
November 6, 2014 |
C ESWARAN Vs. DIRECTOR OF ADI-DRAVIDAR WELFARE; DISTRICT ADI-DRAVIDAR AND TRIBAL WELFARE OFFICER
|
April 9, 2014 |
C GOVINDAN Vs. JOINT DIRECTOR OF AGRICULTURE DHARMAPURI
|
July 2, 2014 |
C JAYAKUMAR Vs. C ANANDAKUMAR
|
June 10, 2014 |
C JEBARAJ MANI Vs. RAJKUMAR GNANAMUTHU
|
October 10, 2014 |
C K S EDUCATIONAL TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
October 8, 2014 |
C KANNAPPA PILLAI AND ORS Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT CUDDALORE AND ORS
|
February 14, 2014 |
C NAGARAJ Vs. STATE OF TAMIL NADU
|
March 11, 2014 |
C NATARAJAN Vs. R RAMESH
|
July 9, 2014 |
C RAJAGOPAL Vs. UNION OF INDIA; DIRECTOR GENERAL, CISF HEADQUARTERS; DEPUTY INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE; COMMANDANT, CISF UNIT, TUTICORIN PORT TRUST
|
April 16, 2014 |
C RAMESH @ HARISH Vs. STATE OF TAMIL NADU
|
March 24, 2014 |
C S JAYARAMAN & CO Vs. BHARAT PETROLEUM CORPORATION LTD ; TERRITORY MANAGER, (RETAIL SALES); CHIEF REGIONAL MANAGER; IBP CO LIMITED; NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
April 30, 2014 |
C SEETHA Vs. INSPECTOR OF POLICE
|
November 25, 2014 |
C SIVAGAMA SUNDARI Vs. INSPECTOR GENERAL OF REGISTRATION
|
March 20, 2014 |
C. AMUTHA Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU SCHOOL EDUCATION
|
July 2, 2014 |
C. ANANDANE Vs. STATE
|
December 11, 2014 |
C. ANBUSAMY Vs. GOVERNMENT OF TAMIL NADU
|
January 6, 2014 |
C. ANGULAKSHMI Vs. P. SRINIVASAN
|
January 6, 2014 |
C. ARUMUGHAM Vs. REVATHI
|
October 8, 2014 |
C. ASHOK KUMAR Vs. CANARA BANK
|
March 24, 2014 |
C. BALASUBRAMANIAN Vs. P.L. JEGANATHAN
|
December 3, 2014 |
C. BALASUBRAMANIAN Vs. K.S.K. SUNDARAM
|
August 4, 2014 |
C. BOOPATHI Vs. A. CHELLAMMAL
|
October 14, 2014 |
C. CHINNAKANNU Vs. DEPUTY EXECUTIVE OFFICER KHADI
|
August 18, 2014 |
C. CHONACHALAM Vs. VEERANARAYANAMANGALAM VELLALA SAMUDAYAM MUTHALAMMAN KOIL TRUST
|
April 4, 2014 |
C. DAVID Vs. PRINCIPAL SECRETARY
|
January 3, 2014 |
C. DHARUMAN Vs. GOVERNMENT OF TAMIL NADU
|
October 15, 2014 |
C. DINESH KUMAR Vs. D. SHINY
|
November 26, 2014 |
C. DURAISAMY Vs. K. BALAKRISHNAN
|
November 19, 2014 |
C. ISAIVANI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
September 22, 2014 |
C. JAGAN Vs. THE DISTRICT MANAGER, TASMAC LIMITED
|
December 17, 2014 |
C. JAGAN Vs. MANAGING DIRECTOR
|
March 26, 2014 |
C. JANAKIRAMAN Vs. STATE
|
August 26, 2014 |
C. JANE MARGRET Vs. BISHOP
|
July 14, 2014 |
C. JAYARAJ Vs. THE DIRECTOR OF SUGARS
|
September 8, 2014 |
C. JEBARAJ MANI Vs. RAJKUMAR GNANAMUTHU
|
October 10, 2014 |
C. KANNAPPA PILLAI Vs. THE DISTRICT COLLECTOR AND THE LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR (ADW)
|
February 14, 2014 |
C. KRISHNAN Vs. INCOME TAX OFFICER
|
November 27, 2014 |
C. KRISHNAN Vs. K.S. MOORTHI
|
February 17, 2014 |
C. KUMAR Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
August 27, 2014 |
C. KUMARAN Vs. DIRECTOR GENERAL OF POLICE
|
June 12, 2014 |
C. MAHESH Vs. STATE
|
September 30, 2014 |
C. MURUGAN Vs. THILAGAVATHY AND ORS.
|
December 22, 2014 |
C. MURUGESAN Vs. THE HOME SECRETARY
|
October 17, 2014 |
C. MUTHUPANDIAN Vs. SECRETARY TO GOVERNMENT
|
February 28, 2014 |
C. MUTHURANI Vs. THE STATE OF TAMIL NADU
|
September 12, 2014 |
C. NAGARAJAN Vs. THE SECRETARY TO GOVERNMENT LAW DEPARTMENT SECRETARIAT
|
December 23, 2014 |
C. NATESAN Vs. M. RAVINDRAN
|
June 12, 2014 |
C. PALANISAMY Vs. COMMISSIONER, HR & CE ADMINISTRATION DEPARTMENT
|
March 5, 2014 |
C. PONNUSAMY Vs. STATE OF TAMIL NADU
|
February 7, 2014 |
C. PONNUSAMY Vs. CHINNAMMAN CONSTRUCTIONS
|
August 14, 2014 |
C. PRABU Vs. DIRECTOR, TEACHERS RECRUITMENT BOARD
|
September 10, 2014 |
C. RAMALINGAM Vs. S. GEETHA
|
February 28, 2014 |
C. RAMANATHAN Vs. M. NALLAMMAL
|
August 1, 2014 |
C. RAMASUNDARAM Vs. REVENUE DIVISIONAL OFFICER
|
February 13, 2014 |
C. RAVI Vs. THE DEPUTY CHIEF INSPECTOR OF FACTORIES AND THE CHENNIMALAI WEAVERS CO-OPERATIVE SOCIETY LIMITED
|
January 2, 2014 |
C. SAMRAJ Vs. GOVERNMENT OF PONDICHERRY
|
July 22, 2014 |
C. SELVARAJ Vs. AUTHORISED OFFICER, STATE BANK OF INDIA
|
January 23, 2014 |
C. SELVARAJ Vs. STATE OF TAMILNADU
|
September 8, 2014 |
C. SELVARAJ Vs. THE SUPERINTENDENT OF POLICE
|
December 2, 2014 |
C. SIVAKUMAR Vs. AREA MARKETING MANAGER BHARAT PETROLEUM CORPORATION LTD.
|
January 31, 2014 |
C. SUBBU THANGAM Vs. C. THANGACHAN
|
December 12, 2014 |
C. SUBRAMANI Vs. THE GOVERNMENT OF TAMIL NADU
|
October 17, 2014 |
C. SUNDARAKARIKALA ADITHYAN Vs. E. RAMACHANDRAN AND P. GANAPATHY
|
March 26, 2014 |
C. SURESH Vs. THE STATE
|
November 28, 2014 |
C. THANGAVEL Vs. P. VIJAYALAKSHMI
|
September 25, 2014 |
C. VARAHASWAMY CHETTY Vs. K.M.S. ABDUL KANI
|
November 26, 2014 |
C. VEERATHEVAR Vs. THE STATE OF TAMILNADU REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT HOME (POLICE IV) DEPARTMENT
|
April 30, 2014 |
C. VINOBA Vs. COMMISSIONER
|
September 24, 2014 |
C.C.E. Vs. POS HYUNDAI STEEL MANUFACTURING (I) LTD
|
January 29, 2014 |
C.DEIVAKANI Vs. STATE
|
November 6, 2014 |
C.J. UMSALMA BEGUM Vs. D. GOPALAN
|
August 19, 2014 |
C.K. BABDOSS Vs. R.S. ASOKAN
|
September 16, 2014 |
C.K.S. EDUCATIONAL TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
August 14, 2014 |
C.K.T. ARASU Vs. SEKARAN
|
October 15, 2014 |
C.M.T. GOVINDARAJAN Vs. S. PADMAVATHI
|
April 25, 2014 |
C.P. AQUA CULTURE (INDIA) PVT. LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
November 28, 2014 |
C.R. BOOPATHY Vs. V.S. SINGARAVELU
|
June 11, 2014 |
C.R. PRIYA Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION
|
July 14, 2014 |
C.R. SHANKAR Vs. N. ALAGAPPAN
|
November 25, 2014 |
C.R. UMAPATHY Vs. D. SATHYANARAYANA CHETTIAR
|
November 7, 2014 |
C.SANKARAVADIVU Vs. DISTRICT SUPPLY OFFICER, TIRUNELVELI
|
November 17, 2014 |
C.SOBHITHARAJ Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
June 3, 2014 |
C.V. KARTHIKEYAN Vs. P. SUBRAMANIAM
|
November 19, 2014 |
C.V. KRISHNASWAMI Vs. STATE OF TAMIL NADU
|
September 18, 2014 |
CAIRN ENERGY INDIA (P) LTD. Vs. UNION OF INDIA
|
November 13, 2014 |
CALPANA SERVICE STATION Vs. DEPUTY COMMERCIAL TAX OFFICER-I COMMERCIAL TAXES DEPARTMENT OFFICE OF THE COMMISSIONER
|
March 12, 2014 |
CANON INDIA P LTD Vs. STATE OF TAMIL NADU
|
December 10, 2014 |
CAPT. VIVEK A.SHANBHAG Vs. UNION OF INDIA
|
April 7, 2014 |
CARBORANDUM UNIVERSAL LTD Vs. M G INTERNATIONAL TRANSPORTS
|
October 30, 2014 |
CARBORUNDUM UNIVERSAL LIMITED Vs. INSPECTOR OF POLICE
|
June 18, 2014 |
CARBORUNDUM UNIVERSAL LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 27, 2014 |
CASTROL INDIA LIMITED Vs. APEX TOOLING SOLUTIONS
|
January 3, 2014 |
CBI, BANK SECURITIES AND FRAUDS CELL Vs. AMBARISH SINGH AHLUWALIA
|
July 14, 2014 |
CCL PRODUCTS (INDIA) LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
November 7, 2014 |
CENTRAL BANK OF INDIA Vs. OFFICIAL LIQUIDATOR HIGH COURT, MADRAS
|
March 27, 2014 |
CENTRAL BOARD OF FILM CERTIFICATION Vs. STATE
|
November 7, 2014 |
CENTRE FOR INDIVIDUAL AND CORPORATE ACTION (CICA) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 23, 2014 |
CHAIRMAN Vs. PRESIDING OFFICER; N INDHIRANI; R VASANTHA; R JAYANTHI; R JAYAVEL
|
September 25, 2014 |
CHAIRMAN AND MANAGING DIRECTOR BANK OF BARODA, MUMBAI AND OTHERS Vs. V. VIJAYAN AND OTHERS
|
October 17, 2014 |
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. S VENKATESAN
|
August 1, 2014 |
CHAIRMAN, TAMIL NADU ELECTRICITY BOARD Vs. K. JAYAKUMAR
|
November 26, 2014 |
CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, CHENNAI AND ANOTHER Vs. ARUMUGAM AND OTHERS
|
June 27, 2014 |
CHAIRMAN, TAMILNADU ELECTRICITY BOARD Vs. INSPECTOR OF LABOUR
|
December 9, 2014 |
CHAIRMAN, TEACHERS RECRUITMENT BOARD Vs. KANIMOZHI
|
August 6, 2014 |
CHAKIAT AGENCIES Vs. UNION OF INDIA
|
June 18, 2014 |
CHAKIAT AGENCIES PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 2, 2014 |
CHANDRA TEXTILES PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER
|
December 10, 2014 |
CHANDRABAI Vs. INCOME TAX OFFICER
|
September 2, 2014 |
CHANDRAMOHAN Vs. STATE
|
September 22, 2014 |
CHANDRAN, S/O MUTHUIRULANDI THEVAR Vs. SECRETARY TO GOVERNMENT AND ORS
|
September 19, 2014 |
CHANDRASEKAR @ SEKAR Vs. SECRETARY TO GOVERNMENT
|
June 4, 2014 |
CHANDRASEKARAN Vs. THE SUPERINTENDENT OF POLICE
|
November 5, 2014 |
CHANG FOODS PVT. LTD. Vs. STATE OF TAMIL NADU
|
March 14, 2014 |
CHELLADURAI Vs. VELMURUGAN
|
April 1, 2014 |
CHELLAM AREA INDUSTRIES Vs. CHAIRMAN AND MANAGING DIRECTOR
|
September 4, 2014 |
CHELLAPANDIAN; SRINIVASAGAM Vs. GURUMOORTHY
|
April 4, 2014 |
CHENDUR PAPER MILLS (P) LTD Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER ERODE ELECTRICITY DISTRIBUTION
|
December 23, 2014 |
CHENNA NAICKER Vs. MARA NAICKER
|
October 16, 2014 |
CHENNAI MEDICAL COLLEGE & HOSPITAL & RESEARCH CENTRE Vs. GOVERNMENT OF INDIA
|
September 12, 2014 |
CHENNAI METRO RAIL LIMITED Vs. M/S. LANCO INFRATECH LIMITED
|
January 10, 2014 |
CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. PRESTIGE ESTATES PROJECT LTD.
|
August 1, 2014 |
CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. AYISATHU JAILANI
|
July 2, 2014 |
CHENNAI PORT STEVEDORES ASSOCIATION Vs. MINISTRY OF SHIPPING TRANSPORT BHAWAN SANSAD MARG
|
June 2, 2014 |
CHENNAI PORT TRUST Vs. SYMCOM COMMUNICATIONS
|
December 23, 2014 |
CHENNAI PORT TRUST EMPLOYEES Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
February 24, 2014 |
CHENNAI VANNIAKULA KSHATRIYA MAHA SANGAM Vs. PON. RAMACHANDRAN
|
November 26, 2014 |
CHENNAI, KANCHEEPURAM, THIRUVALLUR LORRY, TANKER, TIPPER, TRAILER, VAN OWNERS ASSOCIATION WELFARECOMMITTEE Vs. UNION OF BANK
|
November 10, 2014 |
CHENNAPURI ANNADANA SAMAJAM Vs. STATE OF TAMIL NADU
|
July 25, 2014 |
CHERAN CEMENTS LIMITED Vs. THE JOINT COMMISSIONER (CT) AND ORS.
|
September 3, 2014 |
CHETAK TIMBER PRODUCTS (P) LTD. Vs. JOINT COMMISSIONER
|
August 12, 2014 |
CHEVALIER T. THOMAS EDUCATIONAL TRUST Vs. UNION CARBIDE EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD.
|
November 14, 2014 |
CHINNA THEVAR Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 17, 2014 |
CHINNADURAI Vs. STATE
|
February 14, 2014 |
CHINNAMMAL Vs. SUBBATHAL
|
January 24, 2014 |
CHINNAMMAL Vs. ATHIYANNAN
|
December 16, 2014 |
CHINNAMMAL Vs. ASSISTANT EXECUTIVE ENGINEER (O & M)
|
July 18, 2014 |
CHINNAMMAL Vs. DISTRICT REVENUE OFFICER
|
July 1, 2014 |
CHINNAMMAL AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE, KOODAL NAGAR, P.S. MADURI AND OTHERS
|
September 9, 2014 |
CHINNAPPA Vs. STATE
|
November 18, 2014 |
CHINNAPPAN Vs. ROSEMARY
|
April 2, 2014 |
CHINNASAMI Vs. STATE
|
November 14, 2014 |
CHINNASAMY Vs. MANICKAM
|
January 22, 2014 |
CHINNASAMY Vs. T. ANAND
|
January 31, 2014 |
CHINNATHAMBI Vs. STATE
|
March 20, 2014 |
CHITHIRALA SUBRAMANIAM CHETTYFOUNDATION Vs. THE COMMISSIONER CORPORATION OFCHENNAI
|
November 18, 2014 |
CHITHRA Vs. INSPECTOR OF POLICE
|
September 15, 2014 |
CHITRA Vs. GUNASEKARAN
|
July 2, 2014 |
CHITRA Vs. THE DISTRICT COLLECTOR
|
September 23, 2014 |
CHITRA Vs. M. SHANTHI
|
September 25, 2014 |
CHITRA CONSTRUCTIONS P. LTD Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
July 8, 2014 |
CHITRA FINANCE AGENCIES Vs. KALIMUTHU; THILAGAVATHI
|
September 2, 2014 |
CHOCKALINGAM Vs. ANNAMALAI COTTON MILLS PVT. LTD.
|
June 11, 2014 |
CHOCKALINGAM Vs. STATE
|
September 15, 2014 |
CHOKKALINGAM; NATARAJAN; PARAMASIVAM; ARUMUGAM Vs. RAMAN
|
October 17, 2014 |
CHOLAMANDALAM INVESTMENT & FINANCE CO LTD AND ORS Vs. PHILOMINA GEORGE AND ORS
|
March 17, 2014 |
CHOLAMANDALAM INVESTMENT & FINANCE CO., LTD Vs. CHIEF SECRETARY TO GOVT
|
June 23, 2014 |
CHRISTUDAS Vs. CAROLIN BABY
|
November 21, 2014 |
CHRISTY AROCKIA RAJ Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
November 13, 2014 |
CHURCH OF SOUTH INDIA TRUST ASSOCIATION MADRAS DIOCESE Vs. KARTHIK PRINTING INK COMPANY
|
April 28, 2014 |
CITY OFFICE EQUIPMENTS Vs. THE COMMISSIONER OF CUSTOMS (SEAPORT- IMPORT)
|
October 8, 2014 |
CITY UNION BANK LIMITED Vs. PREMIER FINANCE CORPORATION AND ORS.
|
December 23, 2014 |
CLARETIAN MERCY HOME Vs. R. VAIRAVAN ANANDAN
|
August 14, 2014 |
COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. INCOME TAX OFFICER
|
May 8, 2014 |
COIMBATORE DISTRICT CONSUMERS CO Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, NEW DELHI AND ANR.
|
April 10, 2014 |
COIMBATORE DISTRICT WHOLESALE ALL VEGETABLES MERCHANTS ASSOCIATION Vs. COIMBATORE CITY MUNICIPAL CORPORATION
|
June 3, 2014 |
COIMBATORE POLYTEX LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX
|
November 28, 2014 |
COLLECTOR OF CHENGALPATTU MGR DISTRICT AT KANCHEEPURAM Vs. S.P. BALAKRISHNAN
|
March 20, 2014 |
COMDT. AKS PANWAR Vs. GOVERNMENT OF INDIA
|
August 13, 2014 |
COMMANDANT Vs. C. FRANCIS
|
September 17, 2014 |
COMMANDANT 42 BN C R P F Vs. S DHANASEKARAN
|
November 27, 2014 |
COMMISSIONER CORPORATION OF CHENNAI Vs. M BANAZIR SULTHANA
|
November 21, 2014 |
COMMISSIONER CORPORATION OF CHENNAI AND ANOTHER Vs. ZAIBUNNISA AND ANOTHER
|
November 28, 2014 |
COMMISSIONER IDAPPADI MUNICIPALITY Vs. JOINT COMMISSIONER OF LABOUR
|
March 14, 2014 |
COMMISSIONER OF C EX Vs. STRATEGIC ENGINEERING (P) LTD
|
February 10, 2014 |
COMMISSIONER OF C EX Vs. SUNDARAM INDUSTRIES LTD
|
February 4, 2014 |
COMMISSIONER OF C. EX. Vs. DELPHI TVS DIESEL SYSTMES LTD.
|
January 31, 2014 |
COMMISSIONER OF C. EX. Vs. BONFIGLIOLI TRANSMISSIONS (P) LTD.
|
November 27, 2014 |
COMMISSIONER OF C. EX. Vs. B.V.V. PAPER INDUSTRIES LTD.
|
August 7, 2014 |
COMMISSIONER OF C. EX. & S.T. (LTU) Vs. FORD INDIA LTD.
|
August 8, 2014 |
COMMISSIONER OF C. EX. & SERVICE TAX Vs. INDIA CEMENTS LTD.
|
July 10, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
July 24, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. SUPREME INDUSTRIES LIMITED
|
January 3, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
January 10, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. HANIL LEAR INDIA (P) LTD.
|
January 10, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN ADDITIVES
|
January 3, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. BUSY BEE
|
September 5, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. SUTHAM NYLOCOTS
|
January 9, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. AIR KING TRAVELS
|
February 4, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. CHEMPLAST SANMAR LTD.
|
August 13, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
September 4, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. K.G. DENIM LTD.
|
August 21, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. CESTAT
|
December 18, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. WHIRLPOOL OF INDIA LTD.
|
August 28, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. MADRAS ALUMINIUM CO. LTD.
|
September 4, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. RANGA BALAJI COTTON MILLS
|
July 11, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. SUNDARAM FASTENERS LIMITED
|
January 30, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. UCAL FUEL SYSTEMS LTD.
|
January 30, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. EUROTHERM DEL INDIA LTD.
|
January 30, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. S.M.T. EXPORTS
|
February 5, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. SUPREME INDUSTRIES LTD.
|
December 18, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. KANISHK STEEL INDUSTRIES LIMITED
|
December 11, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. SUNDARAM CLAYTON LIMITED, PADI
|
December 5, 2014 |
COMMISSIONER OF CENTRAL EXCISE Vs. CHEMPLAST SANMAR LTD.
|
September 4, 2014 |
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II Vs. ICMC CORPORATION LTD.
|
January 3, 2014 |
COMMISSIONER OF CENTRALEXCISE Vs. SARADHATERRY PRODUCTS LTD.
|
November 20, 2014 |
COMMISSIONER OF COMMERCIAL TAXES, GOVERNMENT OF TAMIL NADU AND ORS. Vs. IMPERIAL SPIRITS AND WINE PVT. LTD. AND ORS.
|
December 1, 2014 |
COMMISSIONER OF CUS Vs. MKS SHIPPING AGENCIES PVT LTD
|
March 19, 2014 |
COMMISSIONER OF CUS. (EXPORTS) Vs. PATTU EXPORTS PVT. LTD.
|
November 28, 2014 |
COMMISSIONER OF CUS. (IMPORTS), CHENNAI Vs. LITETRONICS VIJAY INDIA
|
November 7, 2014 |
COMMISSIONER OF CUSTOMS Vs. STALLION GARMENTS
|
February 4, 2014 |
COMMISSIONER OF CUSTOMS Vs. MORIKS SHIPPING & TRADING (P) LTD.
|
December 5, 2014 |
COMMISSIONER OF CUSTOMS Vs. TAMIL NADU NEWSPRINT AND PAPERS LTD.
|
January 8, 2014 |
COMMISSIONER OF CUSTOMS Vs. MADURA COATS PVT. LTD
|
February 11, 2014 |
COMMISSIONER OF CUSTOMS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
September 19, 2014 |
COMMISSIONER OF CUSTOMS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
July 27, 2014 |
COMMISSIONER OF CUSTOMS Vs. J.N. TEXTILES
|
January 31, 2014 |
COMMISSIONER OF CUSTOMS Vs. CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
June 27, 2014 |
COMMISSIONER OF CUSTOMS (AIR) Vs. ARAVIND FASHIONS LTD.
|
November 21, 2014 |
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. CMI METAL RECYCLING (INDIA) PVT. LTD.
|
November 21, 2014 |
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. STUMPP, SCHUELE AND SOMAPPA LTD.
|
December 5, 2014 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. JANATICS INDIA PVT. LTD.
|
October 30, 2014 |
COMMISSIONER OF CUSTOMS, CHENNAI Vs. SAVIER POONOLLY
|
September 4, 2014 |
COMMISSIONER OF CUSTOMS, TRICHY CUSTOMS COMMISSIONERATE Vs. MANALI PETROCHEMICALS LIMITED
|
November 21, 2014 |
COMMISSIONER OF INCOME TAX Vs. U.BHASKARAN
|
November 19, 2014 |
COMMISSIONER OF INCOME TAX Vs. MADURAI CHETTIYAR KARTHIKEYAN
|
April 16, 2014 |
COMMISSIONER OF INCOME TAX Vs. ADITYA FERRO ALLOYS P. LTD.
|
July 14, 2014 |
COMMISSIONER OF INCOME TAX Vs. TVS FINANCE AND SERVICES LTD.
|
July 14, 2014 |
COMMISSIONER OF INCOME TAX Vs. VISHNU SHANKAR MILLS LTD.
|
August 18, 2014 |
COMMISSIONER OF INCOME TAX Vs. R.K. DEIVENDRA NADAR TRUST
|
August 5, 2014 |
COMMISSIONER OF INCOME TAX Vs. V.G.P. HOUSING (P.) LTD.
|
August 4, 2014 |
COMMISSIONER OF INCOME TAX Vs. HITECH ARAI LTD.
|
August 5, 2014 |
COMMISSIONER OF INCOME TAX Vs. ASHLEY SERVICES LIMITED
|
April 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. SOFFIA SOFTWARE LTD.
|
September 3, 2014 |
COMMISSIONER OF INCOME TAX Vs. PRINTWAVE SERVICES P LTD
|
November 10, 2014 |
COMMISSIONER OF INCOME TAX Vs. MALIND LABORATORIES P. LTD.
|
November 18, 2014 |
COMMISSIONER OF INCOME TAX Vs. V.R. KARPAGAM
|
August 18, 2014 |
COMMISSIONER OF INCOME TAX Vs. KARUR VYSYA BANK LTD.
|
September 17, 2014 |
COMMISSIONER OF INCOME TAX Vs. TVS MOTORS LIMITED
|
January 9, 2014 |
COMMISSIONER OF INCOME TAX Vs. MANI GURUSWAMY SEVA TRUST
|
August 26, 2014 |
COMMISSIONER OF INCOME TAX Vs. VICTORY SPINNING MILLS LTD; R THANGAVELU; P S SUNDARAM
|
August 22, 2014 |
COMMISSIONER OF INCOME TAX Vs. PRAKASH FOODS & FEED MILLS P LTD
|
November 26, 2014 |
COMMISSIONER OF INCOME TAX Vs. R F DADABHOY
|
October 29, 2014 |
COMMISSIONER OF INCOME TAX Vs. R S SURIYA
|
October 27, 2014 |
COMMISSIONER OF INCOME TAX Vs. GITSONS ENGINEERING CO.
|
September 16, 2014 |
COMMISSIONER OF INCOME TAX Vs. MYSORE PREMIER INVESTMENT CO LTD
|
April 16, 2014 |
COMMISSIONER OF INCOME TAX Vs. CACTUS IMAGING INDIA P LTD
|
November 18, 2014 |
COMMISSIONER OF INCOME TAX Vs. KALAI CONSTRUCTION PRIVATE LIMITED
|
November 18, 2014 |
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LTD
|
December 17, 2014 |
COMMISSIONER OF INCOME TAX Vs. SHRIRAM INVESTMENTS (FIRM)
|
September 17, 2014 |
COMMISSIONER OF INCOME TAX Vs. K THIRUMOORTHY
|
December 22, 2014 |
COMMISSIONER OF INCOME TAX Vs. STARGATE INVESTMENTS PVT LTD
|
December 23, 2014 |
COMMISSIONER OF INCOME TAX Vs. SHIVLAL
|
September 22, 2014 |
COMMISSIONER OF INCOME TAX Vs. WORKING WOMEN'S FORUM
|
February 3, 2014 |
COMMISSIONER OF INCOME TAX Vs. ORIENTAL HOTELS LTD
|
August 12, 2014 |
COMMISSIONER OF INCOME TAX Vs. AYYANAR SPINNING AND WEAVING MILLS LTD
|
August 12, 2014 |
COMMISSIONER OF INCOME TAX Vs. PRANAV FOUNDATIONS LTD
|
August 12, 2014 |
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SEAFOODS INDIA P LTD
|
September 10, 2014 |
COMMISSIONER OF INCOME TAX Vs. AKBAR ALI DHALA
|
July 14, 2014 |
COMMISSIONER OF INCOME TAX Vs. WHEELS INDIA LTD.
|
August 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. M.A.M. RAMASWAMY
|
December 10, 2014 |
COMMISSIONER OF INCOME TAX Vs. APEX AGENCIES
|
December 9, 2014 |
COMMISSIONER OF INCOME TAX Vs. FAIZAN SHOES PVT. LTD.
|
July 22, 2014 |
COMMISSIONER OF INCOME TAX Vs. K.E. GNANAVELRAJA
|
January 27, 2014 |
COMMISSIONER OF INCOME TAX Vs. NEW WOODLANDS HOTEL (P) LTD.
|
November 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. INDBANK MERCHANT BANKING SERVICES LTD.
|
September 17, 2014 |
COMMISSIONER OF INCOME TAX Vs. ABAN LOYD CHILES OFFSHORE LTD.
|
April 2, 2014 |
COMMISSIONER OF INCOME TAX Vs. KIKANI EXPORTS PVT. LTD.
|
August 25, 2014 |
COMMISSIONER OF INCOME TAX Vs. MADRASA E-BAKHIYATH-US-SALIHATH ARABIC COLLEGE
|
August 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. COROMANDEL INDUSTRIES LIMITED
|
December 16, 2014 |
COMMISSIONER OF INCOME TAX Vs. CHENNIMALAI
INDUSTRIAL WCS LTD ; PALLAKATTU PUDUR WCS LTD ; CHENNIMALAI METRO WCS LTD ; CHENNIMALAI WCS LTD ; PERIYAR PRIMARY INDUSTRIAL WCS LTD ; CHENNIMALAI KONGU WCS LTD ; KALIKKAVALASU PRIMARY; CHENNIMALAI SIRAGIRI
|
September 4, 2014 |
COMMISSIONER OF INCOME TAX Vs. CHENNIMALAI WCS LTD ; CHENNIMALAI SRIGIRI MURUGAN WCS LTD ; CHENNIMALAI INDUSTRIAL WCS LTD
|
September 5, 2014 |
COMMISSIONER OF INCOME TAX Vs. S DURAIPANDI
|
September 8, 2014 |
COMMISSIONER OF INCOME TAX Vs. PERIA KARAMALAI TEA AND PRODUCE CO LTD
|
September 8, 2014 |
COMMISSIONER OF INCOME TAX Vs. INDIAN BANK HEAD OFFICE
|
December 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. RAKESH SARIN
|
September 8, 2014 |
COMMISSIONER OF INCOME TAX Vs. HARE KRISHNA MOVEMENT
|
November 5, 2014 |
COMMISSIONER OF INCOME TAX Vs. C. SUGUMARAN
|
November 3, 2014 |
COMMISSIONER OF INCOME TAX Vs. LIVE CONNECTION SOFTWARE SOLUTIONS PVT. LTD.
|
August 25, 2014 |
COMMISSIONER OF INCOME TAX Vs. C. JAICHANDER AND ORS.
|
September 15, 2014 |
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
|
August 26, 2014 |
COMMISSIONER OF INCOME TAX Vs. REPCO HOME FINANCE LTD.
|
November 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. ABT LTD.
|
October 27, 2014 |
COMMISSIONER OF INCOME TAX Vs. VEEJAY TOOL AND DIE PVT. LTD.
|
October 27, 2014 |
COMMISSIONER OF INCOME TAX Vs. MARK HOSPITALS (P) LTD.
|
December 3, 2014 |
COMMISSIONER OF INCOME TAX Vs. S.R. JEYASHANKAR
|
November 25, 2014 |
COMMISSIONER OF INCOME TAX Vs. M/S. PRICOL LIMITED
|
April 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. KIKANI EXPORTS P. LTD.
|
September 9, 2014 |
COMMISSIONER OF INCOME TAX CHENNAI Vs. SMT. SUSHILA DEVI
|
April 7, 2014 |
COMMISSIONER OF INCOME TAX CHENNAI Vs. TAMILNADU INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
August 27, 2014 |
COMMISSIONER OF INCOME TAX CHENNAI Vs. SANGHVI AND DOSHI ENTERPRISE
|
November 12, 2014 |
COMMISSIONER OF INCOME TAX CHENNAI Vs. BRAKES INDIA LIMITED
|
January 6, 2014 |
COMMISSIONER OF INCOME TAX III Vs. NDR WAREHOUSING PVT. LTD.
|
December 1, 2014 |
COMMISSIONER OF INCOME TAX TRICHY Vs. RAYA R GOVINDARAJAN
|
July 22, 2014 |
COMMISSIONER OF INCOME TAX, CHENNAI Vs. LAKSHMI VILAS BANK LTD
|
April 16, 2014 |
COMMISSIONER OF INCOME TAX, CHENNAI Vs. M/S. GIMPEX LTD.
|
April 2, 2014 |
COMMISSIONER OF INCOME TAX, CHENNAI Vs. RAMANI REALTORS (P.) LTD.
|
December 22, 2014 |
COMMISSIONER OF INCOME TAX, CHENNAI Vs. M/S. TTG INDUSTRIES LTD.
|
February 3, 2014 |
COMMISSIONER OF INCOME TAX, TAMIL NADU-III Vs. M/S. RANE BRAKE LININGS LTD
|
April 7, 2014 |
COMMISSIONER OF INCOME TAX, TIRUCHIRAPALLI Vs. M/S. MANGAL AND MANGAL
|
April 10, 2014 |
COMMISSIONER OF INCOME TAX-I, CHENNAI Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.
|
March 5, 2014 |
COMMISSIONER OF INCOME TAX-II Vs. CITY UNION BANK LIMITED
|
August 11, 2014 |
COMMISSIONER OF INCOME-TAX Vs. RASHI INJECTION MOULDERS
|
August 11, 2014 |
COMMISSIONER OF INCOME-TAX, COIMBATORE Vs. SURAJ AGRO INFRASTRUCTURE (INDIA) P LTD
|
July 21, 2014 |
COMMISSIONER OF INCOMETAX Vs. V.D.MURALIDHARAN
|
November 11, 2014 |
COMMISSIONER OF SERVICE TAX Vs. LAWSON TRAVEL & TOURS (INDIA) PVT. LTD.
|
December 11, 2014 |
COMMISSIONER OF SERVICE TAX Vs. J.M. BAXI & CO.
|
August 14, 2014 |
COMMISSIONER, COIMBATORE CITY MUNICIPAL CORPORATION Vs. N. VELUSAMY
|
November 20, 2014 |
COMMISSIONER, DEPARTMENT OF EMPLOYMENT AND TRAINING Vs. K.P. JAGANATHAN
|
June 9, 2014 |
COMMISSIONER, THIRUVALLUR MUNICIPALITY Vs. K. SAMPATH
|
December 17, 2014 |
COMMR. OF C. EX. Vs. VENKATESA PAPER AND BOARDS LTD.
|
January 6, 2014 |
COMMR. OF C. EX., TIRUNELVELI Vs. SRI RAMJI FIREWORKS INDUSTRIES
|
February 3, 2014 |
COMMR. OF CUS. Vs. A.P. PINHERIO
|
January 3, 2014 |
COMMR. OF CUS. & C. EX. Vs. PREMIER POLYTRONICS PVT. LTD.
|
December 22, 2014 |
COMMR. OF CUS. (EXPORT) Vs. SRI VENKATESWARA ENTERPRISES
|
August 22, 2014 |
COMMR. OF CUS. (EXPORTS) Vs. K.R.M. INTERNATIONAL LTD.
|
July 17, 2014 |
COMMR. OF CUS. (IMPORTS) Vs. NITISH TOOLS (P) LTD.
|
January 10, 2014 |
COMMR. OF CUS. (SEA) Vs. SOUTH INDIA CORPN. AGENCIES LTD.
|
July 24, 2014 |
COMMR. OF CUS. (SEA), CHENNAI-I Vs. BABURAM PREMCHAND
|
September 19, 2014 |
COMMR. OF CUS. (SEAPORT-EXPORT) Vs. J. SHEIK PARITH
|
December 16, 2014 |
CONCORDE MOTORS (INDIA ) LTD. Vs. DEPUTY COMMISSIONER (CT) IV
|
February 3, 2014 |
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA Vs. STATE OF TAMIL NADU
|
August 13, 2014 |
CONSERVATION ASSISTANT, GINGEE FORT ARCHAEOLOGICAL SURVEY OF INDIA Vs. RAMACHANDIRA RAMANUJA DASAR
|
September 25, 2014 |
CONTINENTAL PACKAGING Vs. STATE OF TAMIL NADU
|
November 19, 2014 |
CORE MINERALS Vs. COMMISSIONER OF SERVICE TAX
|
July 10, 2014 |
CORPORATION OF CHENNAI Vs. KANTHA SRINIVASAN
|
November 26, 2014 |
CORPORATION OF TIRUNELVELI Vs. NELLAI KAIKANI VIYAPARAIGAL SANGAM
|
October 27, 2014 |
CORRESPONDENT REV. FR. JOHN ALEXANDER Vs. J. LOURDURAJ
|
August 22, 2014 |
CORRESPONDENT, AARUTHRA ENGLISH SCHOOL Vs. MUTHULAKSHMI; VIJAYA; BALA; RAVISASTHRI; DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED
|
April 2, 2014 |
CORRESPONDENT, DEVI HIGHER SECONDARY SCHOOL, KUNNAMGAL Vs. CHIEF EDUCATIONAL OFFICER, KANYAKUMARI DISTRICT AT NAGERCOIL
|
June 3, 2014 |
COSTAL PROJECTS LIMITED Vs. STANDARD CHARTEREDBANK
|
November 19, 2014 |
CPL JEWELLERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 25, 2014 |
CPRM STEELS LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
August 8, 2014 |
CRN INVESTMENTS (P) LIMITED AND ORS Vs. COMMISSIONER OF INCOME TAX CHENNAI
|
February 13, 2014 |
CRUZ MICHEL Vs. DISTRICT REVENUE OFFICER
|
June 12, 2014 |
D ANANTHI ACCOUNTS SUPERVISOR O/O CHIEF FINANCIAL CONTROLLER; D ANANTHI; A SUNDARARAJ; E SITHAIYAN; M NAGARAJAN; B THIAGARAJAN; MASHRAF ALI Vs. A SUNDARARAJ SPECIAL GRADE FOREMAN; K CHANDRASEKARAN PRESIDENT TAMIL NADU ELECTRICITY BOARD ACCOUNTS AND EXECUTIVE STAFF UNION; S V ANGAPPAN GENERAL SECRETARY TNEB ACCOUNTS AND EXECUTIVE STAFF UNION CHENNAI 2; CHAIRMAN CUM MANAGING DIRECTOR TN GENERATION
|
April 9, 2014 |
D GUNASEELAN Vs. STATE OF TAMIL NADU
|
January 27, 2014 |
D JAWAHAR Vs. M JAYASHANKAR
|
July 31, 2014 |
D KATHIRAVAN Vs. R VANMATHI
|
November 7, 2014 |
D LOGANATHAN Vs. REVENUE DIVISIONAL OFFICER METTUR DAM
|
September 23, 2014 |
D MOHAN Vs. CHAIRMAN & MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION; SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION
|
April 7, 2014 |
D NATARAJAN Vs. SECRETARY
|
March 19, 2014 |
D RAJA Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA; GENERAL MANAGER HUMAN RESOURCES DEPARTMENT; CHIEF GENERAL MANAGER (RURAL BUSINESS), STATE BANK OF INDIA
|
August 28, 2014 |
D SIMPSON Vs. S T PERUMAL
|
April 2, 2014 |
D SRINIVAS Vs. S ZAKKER HUSSAIN
|
September 16, 2014 |
D SUDHAKAR Vs. STATE OF TAMIL NADU
|
March 7, 2014 |
D THIAGARAJAN Vs. STATE
|
March 13, 2014 |
D V LOGANATHAN Vs. SUB REGISTRAR OFFICE OF THE SUB REGISTRAR CHENNAI
|
April 7, 2014 |
D V MINERALS Vs. D V PRABURAJ
|
August 22, 2014 |
D. ANANTHI Vs. K. CHANDRASEKARAN
|
June 6, 2014 |
D. ANJAPPA Vs. MARAPPA
|
June 3, 2014 |
D. ARASU Vs. GOVERNMENT OF TAMILNADU
|
September 19, 2014 |
D. ARASU Vs. DEPUTY REGISTRAR OF COOP. SOCIETIES
|
January 9, 2014 |
D. ARUL SINGH GNANA SELVARAJ Vs. THE STATE OF TAMIL NADU
|
December 9, 2014 |
D. BABUSAMY KAMALAKARAN Vs. THE STATE OF TAMIL NADU
|
June 12, 2014 |
D. BHOOBALASAMY Vs. STATE OF TAMIL NADU
|
May 21, 2014 |
D. BUELA ANANTHI Vs. GOVERNMENT OF TAMIL NADU
|
April 30, 2014 |
D. CHANDRASEKARAN Vs. THE REGISTRAR OF CO.OPERATIVE
|
August 28, 2014 |
D. ELIZABETH Vs. DIRECTOR OF SCHOOL EDUCATION
|
July 14, 2014 |
D. GNANASEKARAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
February 13, 2014 |
D. HARILAL Vs. K. SAMPATH
|
February 24, 2014 |
D. KALA Vs. NALAMEENA
|
October 30, 2014 |
D. KATTURAJA Vs. M. VAIYAPURAI
|
September 12, 2014 |
D. MANIKANDAN Vs. AUTHORISED OFFICER, SYNDICATE BANK
|
February 6, 2014 |
D. MASILAMANI Vs. RECOVERY OFFICER, DEBT RECOVERY TRIBUNAL, COIMBATORE, THE CHIEF MANAGER CUM AUTHORISED OFFICER, G.M. SHVINI AND G. MALLIGA CHAIRMAN SALES TAX TRIBUNAL
|
February 3, 2014 |
D. MEERA Vs. V. SAROJA DEVI
|
September 9, 2014 |
D. NAGARAJ Vs. A. DEVARAJ
|
February 7, 2014 |
D. NARAYANASAMY Vs. DISTRICT COLLECTOR, TIRUVARUR
|
February 28, 2014 |
D. PRABHU SRINIVASAN Vs. G. RAMAPRABHA AND MINOR SATISHKUMAR
|
April 25, 2014 |
D. PRAKASH RATHINAM Vs. K. RAMALINGAM PILLAI
|
January 29, 2014 |
D. PRASAD Vs. GENERAL MANAGER, METROPOLITAN TRANSPORT CORPORATION
|
September 11, 2014 |
D. RAMKUMAR Vs. PONDICHERRY SOCIETY FOR HIGHER EDUCATION
|
September 10, 2014 |
D. RAMU Vs. DISTRICT COLLECTOR, VELLORE DISTRICT
|
January 27, 2014 |
D. SAHADEVAN Vs. DISTRICT COLLECTOR
|
June 9, 2014 |
D. SARAVANAN Vs. THE STATE OF TAMIL NADU
|
November 19, 2014 |
D. SATHYAMOORTHY Vs. DEPUTY REGISTRAR OF COOPERATIVE
|
June 10, 2014 |
D. SOLOMON RAJA Vs. RAJKUMAR GNANAMUTHU
|
October 10, 2014 |
D. SWORNAPUSHPAM Vs. A. RAJKUMAR
|
September 10, 2014 |
D. THANDAPANI Vs. N.R.P. KANDHASAMI
|
November 19, 2014 |
D. THOPPIAS Vs. SOOSAI MARY
|
July 3, 2014 |
D. VEERAPPAN Vs. INSPECTOR OF POLICE
|
February 28, 2014 |
D. VENKATARAMAN Vs. SECRETARY TO GOVERNMENT
|
February 20, 2014 |
D. VETRISELVI Vs. DISTRICT EMPLOYMENT OFFICER
|
March 4, 2014 |
D. VINODH KUMAR Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU
|
November 5, 2014 |
D.B. PRAKASHCHAND JAIN Vs. INSPECTOR GENERAL OF REGISTRATION, CHENNAI
|
February 24, 2014 |
D.C. BUVANAN SEKARAN Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
January 9, 2014 |
D.D. MEDICAL COLLEGE & DD HOSPITAL Vs. MEDICAL COUNCIL OF INDIA
|
February 17, 2014 |
D.D. MEDICAL COLLEGE AND D.D. HOSPITAL Vs. THE SECRETARY TO GOVERNMENT
|
September 22, 2014 |
D.D. MEDICAL COLLEGE AND DD HOSPITAL Vs. MEDICAL COUNCIL OF INDIA
|
April 30, 2014 |
D.R. PATIL Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE
|
June 19, 2014 |
D.TAMILSELVI Vs. STATE OF TAMIL NADU
|
July 4, 2014 |
D.V. BABU & OTHERS Vs. SUBBULAKSHMI & OTHERS
|
October 10, 2014 |
D.V. MERCY Vs. INCOME TAX OFFICER
|
October 14, 2014 |
DAKSHINA GUJARATHI KHADEWAL SAMAJ Vs. VIDYA CHETHAN
|
October 31, 2014 |
DALICHAND Vs. STATE OF TAMIL NADU
|
June 24, 2014 |
DALMIA CEMENT LTD. Vs. DEPUTY COMMISSIONER OF C. EX.
|
February 3, 2014 |
DANI AVIATION SERVICES PVT LTD AND ORS Vs. CUSTOMS EXCISE AND SERVICE TAX AND ORS
|
February 14, 2014 |
DARMA NAIDU EDUCATIONAL AND CHARITABLE TRUST Vs. ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD; JUNIOR ENGINEER, TAMIL NADU ELECTRICITY BOARD; P KANNIAPPAN
|
June 27, 2014 |
DARSANA BAI Vs. C. SAROJA
|
January 23, 2014 |
DARUMAN Vs. STATE AND ORS.
|
December 11, 2014 |
DAVID Vs. SOWRIMANI
|
September 19, 2014 |
DAVID STEPHEN Vs. STATE
|
August 25, 2014 |
DAYALAN Vs. STATE OF TAMIL NADU
|
June 10, 2014 |
DCW LIMITED Vs. COMMERCIAL TAX OFFICER, TIRUCHENDUR
|
January 9, 2014 |
DD MEDICAL COLLEGE Vs. BOARD OF GOVERNORS
|
June 24, 2014 |
DEAN JAWAHARLAL INSTITUTE OF POSTGRADUATE MEDICAL EDUCATION AND RESEARCH Vs. GOGULSUGAN
|
December 1, 2014 |
DEAN, VELAMMAL MEDICAL COLLEGE Vs. MINOR E SNEHA PREETHI
|
September 25, 2014 |
DECCAN CHRONICLES HOLDINGS LTD Vs. UNION OF INDIA
|
May 8, 2014 |
DEENAMMA Vs. LIZIA
|
September 9, 2014 |
DEEPA Vs. U. HUSSAIN
|
September 10, 2014 |
DEEPAK INNOV INFRASTRUCTURE LIMITED Vs. DISTRICT COLLECTOR
|
September 16, 2014 |
DEEPIKA TRANSPORTS Vs. STATE OFTAMILNADU
|
November 17, 2014 |
DEEPU B.K. Vs. UNION OF INDIA
|
November 19, 2014 |
DEPOSIT INSURANCE AND CREDIT GUARANTEE CORPORATION Vs. MADURAI URBAN CO-OPERATIVE BANK LTD.
|
July 3, 2014 |
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE - I, COIMBATORE Vs. LAKSHMI MACHINE WORKS LIMITED
|
August 27, 2014 |
DEPUTY INSPECTOR GENERAL OF POLICE Vs. DURAIRAJ
|
December 11, 2014 |
DEPUTY REGISTRAR Vs. K. RAMASAMY
|
July 21, 2014 |
DEUTSCHE TRUSTEE COMPANY LIMITED Vs. MASCON GLABAL LIMITED
|
September 24, 2014 |
DEVADHAS Vs. MANOHARAN
|
August 7, 2014 |
DEVAKI Vs. SUPERINTENDENT OF CENTRAL PRISON
|
June 23, 2014 |
DEVAKI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
|
September 23, 2014 |
DEVAKI Vs. ARPUTHARAJ
|
October 10, 2014 |
DEVANATHAN JANARDHANAM Vs. THE COMMISSIONER OF LAND ADMINISTRATION
|
November 12, 2014 |
DEVARAJ Vs. STATE
|
December 9, 2014 |
DEVARAJAN Vs. C SELVARAJU
|
November 25, 2014 |
DEVATHAL Vs. DEEPAK
|
December 10, 2014 |
DEVI Vs. P. RAVICHANDRAN
|
February 25, 2014 |
DEVI Vs. GOVERNMENT OF TAMIL NADU
|
June 11, 2014 |
DHAMODHARAN Vs. KANNAN
|
November 3, 2014 |
DHANALAKSHMI Vs. N. MALLIGA
|
February 7, 2014 |
DHANALAKSHMI Vs. DIRECTOR, TEACHERS RECRUITMENT BOARD
|
September 16, 2014 |
DHANALAKSHMI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
June 14, 2014 |
DHANAM Vs. STATE OF TAMILNADU
|
June 4, 2014 |
DHANAPPAN Vs. KANNAPPA NAICKER; MUNUSAMI NAICKER
|
August 1, 2014 |
DHANDAYUTHAPANI CANTEEN Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
December 12, 2014 |
DHANLAKSHMI Vs. JANAKI AMMAL
|
March 17, 2014 |
DHANVANDHRI MEDICALS Vs. COMMERCIAL TAX OFFICER
|
August 12, 2014 |
DHARANI SUGAR MILLS Vs. T.V. MALAI DISTRICT FARMER PROGRESSIVE SANGAM
|
October 30, 2014 |
DHARANI SUGARS AND CHEMICALS LTD. Vs. ASSISTANT COMMISSIONER (CT), VALLUVARKOTTAM ASSESSMENT CIRCLE AND ORS.
|
December 8, 2014 |
DHARMAMBAL Vs. THE DISTRICT COLLECTOR, TIRUNELVELI AND ORS.
|
March 19, 2014 |
DHAYA COLLEGE OF ENGINEERING Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
|
July 1, 2014 |
DHEIVANAI Vs. THE DISTRICT COLLECTOR
|
December 5, 2014 |
DHIRAVIAM Vs. REVENUE DIVISIONAL OFFICER
|
June 18, 2014 |
DIAMOND BUILDERS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
October 28, 2014 |
DIGITAL MAGIC VISUAL INDIA LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
July 18, 2014 |
DINESH Vs. STATE
|
December 3, 2014 |
DINESH KUMAR Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION & EXCISE DEPT
|
June 10, 2014 |
DIRECTOR KALAKSHETRA FOUNDATION Vs. M. LAKSHMI
|
September 22, 2014 |
DIRECTOR OF ELEMENTARY EDUCATION Vs. E S T BACKTHAVACHALAM
|
November 19, 2014 |
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. R.J.B.V. VASUDEVAN EDUCATIONAL & CHARITABLE TRUST
|
July 22, 2014 |
DIRECTOR OF INCOME TAX EXEMPTIONS CHENNAI Vs. M/S. SEERVI SAMAJ TAMBARAM TRUST
|
January 27, 2014 |
DIRECTOR OF INCOME TAX EXEMPTIONS, CHENNAI Vs. YOUNG MEN CHRISTIAN ASSOCIATION
|
July 14, 2014 |
DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES Vs. K RAGOTHAMAN
|
April 28, 2014 |
DIRECTOR OF SCHOOL EDUCATION Vs. T MADHANAGIRIAPPA
|
July 22, 2014 |
DIRECTOR, INDIAN INSTITUTE OF INFORMATION TECHNOLOGY DESIGN & MANUFACTURING Vs. B. RAJA
|
June 10, 2014 |
DIRECTOR, RAJIV GANDHI NATIONAL INSTITUTE OF YOUTH DEVELOPMENT Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 1, 2014 |
DISCIPLINARY AUTHORITY, CHIEF GENERAL MANAGER Vs. R. BALACHANDRAN
|
April 25, 2014 |
DISHA PRODUCTS PRIVATE LIMITED Vs. MARVEL MACHINES PRIVATE LIMITED
|
July 14, 2014 |
DISHNET WIRELESS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 7, 2014 |
DISTRICT COLLECTOR Vs. KALAIVANI
|
June 11, 2014 |
DISTRICT COLLECTOR Vs. S SASISIVANANDAM
|
October 28, 2014 |
DISTRICT COLLECTOR, DHARMAPURI Vs. T.V. KASTURI
|
February 21, 2014 |
DIVISIONAL ENGINEER Vs. ARUMUGA PERUMAL
|
April 28, 2014 |
DIVISIONAL MANAGER Vs. THIRU. MANI
|
September 25, 2014 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD. Vs. C. SANKAR
|
September 23, 2014 |
DIVISIONAL MANAGER, M/S. NATIONAL INSURANCE CO. LTD Vs. SAMPATH
|
September 2, 2014 |
DIVISIONAL MANAGER, M/S. NEW INDIA ASSURANCE COMPANY LTD., THIRUVANNAMALAI Vs. MANIMEGALAI AND OTHERS
|
April 23, 2014 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. PANDY
|
November 26, 2014 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. M MADHAVAN (DIED); M UNNAMALAI W/O M MADHAVAN; V NATARAJAN
|
March 21, 2014 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. TAMILARASI, W/O RAMASAMY; NAVEEN KISHORE, S/O RAMASAMY; JEYANTHI KISHORE, S/O RAMASAMY; SURESH KUMAR, S/O RAMAN
|
April 28, 2014 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. J SAIMON; B VELMURUGAN
|
April 28, 2014 |
DOCTOR ZAKIR HUSSAIN COLLEGE SOCIETY Vs. DISTRICT REGISTRAR CUM REGISTRAR OF SOCIETIES
|
October 30, 2014 |
DR. B.T. MANICKAVEL & OTHERS Vs. STATE REP. BY THE
SUPERINTENDENT OF POLICE
|
June 6, 2014 |
DR. K. RAYAR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT AND OTHERS
|
May 8, 2014 |
DRA INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER
|
September 1, 2014 |
DRAVIDA MUNNETTRA KAZHAGAM Vs. CHIEF ELECTION COMMISSIONER
|
April 11, 2014 |
DREYMOOR FERTILIZERS OVERSEAS PVT. LTD. Vs. STERLITE INDUSTRIES (INDIA) LTD.
|
April 21, 2014 |
DSF GRAND PLAZAS PVT. LTD. Vs. THE MEMBER SECRETARY (INCHARGE)
|
September 24, 2014 |
DURAI Vs. THE SUPERINTENDENT OF POLICE, TUTICORIN DISTRICT
|
April 23, 2014 |
DURAI @ RAMASUBRAMANIAN Vs. STATE
|
January 9, 2014 |
DURAI MUNUSAMY Vs. DEPUTY REGISTRAR OF CO-OP SOCIETIES; KRISHNAGIRI TK AGRICULTURAL, PRODUCERS CO-OP MARKETING SOCIETY LIMITED; TRIBUNAL OF CO-OP
|
September 3, 2014 |
DURAI PANDI Vs. THE STATE
|
November 10, 2014 |
DURAI SANKAR Vs. SECRETARY TO THE GOVERNMENT HOME DEPARTMENT GOVT. OF TAMIL NADU
|
November 7, 2014 |
DURAI SANKAR Vs. THIRU APOORVA VARMA
|
November 27, 2014 |
DURAIRAJ Vs. LAKSHMI RAJAN
|
November 5, 2014 |
DURAIRAJ Vs. KOYILMANI
|
June 27, 2014 |
DURAIRAJ DURAIKANNU Vs. STATE THROUGH THE INSPECTOR OF POLICE
|
September 24, 2014 |
DURAISAMY Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH
|
April 11, 2014 |
DURAISELVAM Vs. THE SUPERINTENDENT OF POLICE OFFICE
|
October 17, 2014 |
DURO FLEX PVT. LIMITED Vs. DUROFLEX SITTINGS SYSTEM 150
|
December 4, 2014 |
E K PALANISAMY Vs. MANONMANI; PANEER SELVI; KAMALAVALLI
|
August 26, 2014 |
E K PALANISAMY Vs. STATE
|
March 18, 2014 |
E KALIVARATHAN Vs. STATE
|
December 23, 2014 |
E M K G RAHILA Vs. S SHAMEEMA
|
November 17, 2014 |
E M SWAMI RAJU Vs. SPECIAL TAHSILDAR ADHI DRAVIDA WELFARE TIRUTTANI TIRUVALLUR DISTRICT
|
January 10, 2014 |
E MUTHU Vs. SANTHI ENTERPRISES
|
November 7, 2014 |
E RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT
|
November 6, 2014 |
E. BASKAR Vs. R.K. DEENADAYALAN
|
June 19, 2014 |
E. CHELLADURAI Vs. THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
February 17, 2014 |
E. GIFTIN Vs. STATE OF TAMIL NADU
|
June 12, 2014 |
E. GOPALRAJ Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
|
July 14, 2014 |
E. INDIRA Vs. SECRETARY TO GOVERNMENT, COMMERCIAL TAXES AND REGISTRATION DEPARTMENT
|
July 2, 2014 |
E. JEBAMANI Vs. GOVERNMENT OF TAMILNADU
|
December 17, 2014 |
E. JERLIN SHAKHILA Vs. DISTRICT EDUCATIONAL OFFICER TIRUPPATUR, VELLORE
|
January 6, 2014 |
E. KRISHNAMMAL Vs. M. JAYANTHY
|
January 3, 2014 |
E. PALPANDI Vs. THE SUPERINTENDENT OF POLICE
|
December 10, 2014 |
E. PARTHIBAN Vs. STATE OF TAMIL NADU
|
June 3, 2014 |
E. PATTU ROJA Vs. V. SAROJA
|
November 5, 2014 |
E. PUSHPARANI Vs. A.R. IYYAPPAN
|
June 17, 2014 |
E. RAJESWARI Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
|
June 23, 2014 |
E. RAM SUNDAR Vs. THE PASSPORT OFFICER
|
October 31, 2014 |
E. RAMACHANDRAN Vs. THE INSPECTOR GENERAL OF POLICE
|
December 12, 2014 |
E. RESHMI IRENE Vs. DD MEDICAL COLLEGE & DD HOSPITALS
|
January 20, 2014 |
E. SANGAIAH POOSARI Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
|
August 5, 2014 |
E. SEKAR Vs. SECRETARY DEPARTMENT OF REVENUE GOVERNMENT OF TAMIL NADU SECRETARIAT
|
June 2, 2014 |
E. SUGANTHI SHAMALA Vs. CHIEF ENGINEER GENERAL HIGHWAYS DEPARTMENT
|
April 10, 2014 |
E. SUNDARESAN Vs. TAMIL NADU WAKF BOARD
|
February 26, 2014 |
E.K. GOPAL Vs. C. MANOHARAN
|
August 1, 2014 |
E.M.K.G. RAHILA Vs. S. SHAMEEMA
|
November 17, 2014 |
E.R. JEYAKUMARI Vs. THE SECRETARY TO GOVERNMENT
|
October 31, 2014 |
EAGLE DEEP TRICHY BYE PASS TOLLWAYS INDIA PVT , LTD Vs. PRINCIPAL SECRETARY TRANSPORT DEPARTMENT GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD
|
July 23, 2014 |
EDAYATHANGUDY G.S. PILLAY ARTS AND SCIENCE COLLEGE Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING
|
September 12, 2014 |
ELANGOVAN Vs. THE ADMINISTRATOR, CHENGALVARAYAN CO-OPERATIVE SUGAR MILL
|
October 13, 2014 |
ELANGOVAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
November 6, 2014 |
ELAVARASAN @ PANDIAN @ VALLAVAN Vs. STATE
|
October 13, 2014 |
ELGI EQUIPMENTS LTD. Vs. DEPUTY COMMISSIONER (CT), FAST TRACK ASSESSMENT CIRCLE-I
|
October 15, 2014 |
ELGI SECURITIES LIMITED Vs. STATE
|
July 30, 2014 |
ELUMALAI Vs. KOTTEESWARAN
|
February 12, 2014 |
ELUMALAI Vs. STATE
|
February 26, 2014 |
ELUMALAIYAN Vs. LAKSHMI
|
January 30, 2014 |
EMKAY ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
August 28, 2014 |
EMM EMM CONTAINER SERVICES Vs. COMALA GOPINATH
|
December 5, 2014 |
EMPEE INTERNATIONAL HOTELS AND RESORT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 27, 2014 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. PONDICHERRY AGRO SERVICE AND INDUSTRIES CORPORATION LTD. AND ORS.
|
December 17, 2014 |
ENNORE PORT LIMITED Vs. HASKONING THE NETHERLANDS
|
June 2, 2014 |
ER S RAVICHANDRAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
August 13, 2014 |
ER. M. ANBAZHAGAN B.E. Vs. STATE
|
January 3, 2014 |
ERAYAMANGALAM RANGANATHAM PILLAI Vs. KOMALAMMAL; R KAMALAKANNAN
|
September 3, 2014 |
ERUMBI SANTHANAM VALLABHAN Vs. ERUMBI SANTHANAM NEERAJA
|
March 19, 2014 |
ESAKKITHEVAR Vs. STATE; PRINCIPAL SECRETARY TO GOVERNMENT, HOME PROHIBITION AND EXCISE (XIV) DEPARTMENT
|
August 26, 2014 |
ETA ENGINEERING PRIVATE LIMITED Vs. TEXMACO RAIL AND ENGINEERING LIMITED
|
July 25, 2014 |
EUROKEM LABORATORIES PRIVATE LIMITED AND ORS. Vs. STATE
|
December 19, 2014 |
EUROTHERM INDIA PVT LTD. Vs. JOHNSON LIFTS PVT LTD.
|
June 30, 2014 |
EXECUTIVE ENGINEER Vs. INSPECTOR OF FACTORIES
|
May 22, 2014 |
EXECUTIVE OFFICER, ARULMIGU KRISHNA SAMY KOLI Vs. SRINIVASAN
|
November 18, 2014 |
EXECUTIVE OFFICER, KUNIYAMUTHUR MUNICIPALITY Vs. PRESIDING OFFICER, LABOUR COURT
|
January 22, 2014 |
EZHILVENTHAN Vs. GOVERNMENT OF TAMIL NADU
|
June 17, 2014 |
F.C. VIJAYAKUMAR Vs. V. PRADEEP
|
March 26, 2014 |
F.J. JEROME Vs. P. VIJAYAKUMAR
|
April 21, 2014 |
F.S.K. RAVIKUMAR Vs. P. UMAPATHY
|
February 4, 2014 |
FACULTY WELFARE ASSOCIATION NATIONAL INSTITUTE OF TECHNICAL TEACHER Vs. SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION
|
September 2, 2014 |
FAIRDEAL SUPPLIES LTD. Vs. K. ARUMUGAM AND ORS.
|
December 16, 2014 |
FAROOK Vs. KANNIGA
|
November 6, 2014 |
FAROOQUE DADABHOY Vs. USHA S BHAT
|
June 23, 2014 |
FATHIMA Vs. COMMISSIONER,CORPORATION OF CHENNAI
|
November 13, 2014 |
FATHIMA BATHOOL Vs. M M ZULAIHA
|
November 11, 2014 |
FEDERATION OF MOTOR SPORTS CLUBS OF INDIA Vs. SPORTSCRAFT SPORTING COMPANY
|
January 30, 2014 |
FEDERATION OF THE CATHOLIC FAITHFUL Vs. GOVERNMENT OF TAMIL NADU
|
January 7, 2014 |
FLOWSERVE (INDIA) CONTROLS PVT. LTD. Vs. ASSISTANT COMMISSIONER (CT), AVANASHI ROAD CIRCLE
|
December 8, 2014 |
FLSMIDTH PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
November 20, 2014 |
FRIENDLY TRANSPORT DAILY PARCEL SERVICE Vs. C AND N GANGES METALLISING PVT. LTD
|
September 9, 2014 |
G ARUMUGAM Vs. SECRETARY, GOVERNMENT OF TAMILNADU
|
November 7, 2014 |
G ARUNAI THEEPAM Vs. UMA
|
June 11, 2014 |
G B S NAIDU Vs. B BRINDHA AND OTHERS
|
December 2, 2014 |
G BALAMURUGAN Vs. STATE
|
December 11, 2014 |
G BALASUBRAMANIAN Vs. STATE GOVERNMENT OF TAMIL NADU; SPECIAL TAHSILDAR, LAND ACQUISITION OFFICER; EXECUTIVE ENGINEER CUM ADMINISTRATIVE OFFICER
|
June 6, 2014 |
G BHOORASAMY Vs. DISTRICT COLLECTOR
|
November 21, 2014 |
G CHANDRAMOHAN Vs. INDIAN OIL CORPORATION
|
December 11, 2014 |
G DHANDAPANI Vs. JOINT DIRECTOR OF AGRICULTURE, TIRUVANNALAI
|
November 5, 2014 |
G G HOSPITAL Vs. LARSEN AND TOUBRO LIMITED
|
February 4, 2014 |
G GOPALASWAMY Vs. N RAGHAVULU
|
July 18, 2014 |
G JAGADESAN; K RAVICHANDRAN; M SHANKAR Vs. STATE OF TAMIL NADU; CHIEF ENGINEER PERSONAL, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD ; SUPERINTENDING ENGINEER (O & M), TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
September 2, 2014 |
G KRISHNAMOORTHY Vs. S K BALASUNDARAM
|
February 14, 2014 |
G KRISHNAMOORTHY Vs. V SATHYANARAYAN
|
April 15, 2014 |
G KRISHNAN Vs. SUB COLLECTOR THIRUPATTUR VELLORE DISTRICT
|
June 19, 2014 |
G MAHESWARAN Vs. BRANCH MANAGER, UNION BANK OF INDIA
|
July 16, 2014 |
G MUTHU AND ANOTHER Vs. DIRECTOR OF PLANNING NATIONAL HIGHWAYS AUTHORITY OF INDIA, TIRUCHIRAPPALLI AND OTHERS
|
June 3, 2014 |
G NAGALAKSHMI Vs. DIRECTOR GENERAL OF POLICE STATE OF TAMIL NADU
|
June 24, 2014 |
G RAMESH MURALI Vs. K VEERAPUTHIRAN
|
June 13, 2014 |
G SUBRAMANIAN Vs. STATE
|
August 11, 2014 |
G THANGAM @ THANGAMALAI Vs. KADAPPAI SWAMY PARAMAHAMSA
|
August 6, 2014 |
G VANAJA Vs. K RAMASAMY
|
October 17, 2014 |
G VIJAYAKUMAR Vs. INCOME TAX OFFICER
|
October 17, 2014 |
G VIJAYAMANI Vs. GENERAL MANAGER
|
December 11, 2014 |
G VISWANATHAN Vs. KANCHEEOURAM MUNICIPALITY
|
April 10, 2014 |
G. ANBARASU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 7, 2014 |
G. ARUMUGAM Vs. THE EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
November 21, 2014 |
G. ARUMUGHAM Vs. M. RAJASEKARAN
|
July 3, 2014 |
G. ARUNAI THEEPAM Vs. UMA
|
June 11, 2014 |
G. ASHOKAN Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT
|
April 22, 2014 |
G. BADHMANABAN Vs. R. SELVARAJ
|
November 3, 2014 |
G. BALA MOHANAN PILLAI Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
July 1, 2014 |
G. BALAJI Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY AND ORS.
|
March 26, 2014 |
G. BALAJI Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
|
August 25, 2014 |
G. BALAKRISHNAN Vs. K. JAYALAKSHMI
|
September 10, 2014 |
G. BANUKUMAR Vs. CORPORATION OF CHENNAI
|
November 25, 2014 |
G. BHASKAR Vs. GOVERNMENT OF TAMIL NADU
|
January 7, 2014 |
G. CHANDRAMOHAN Vs. INDIAN OIL CORPORATION
|
December 11, 2014 |
G. CHANDUMATHI Vs. STATE OF TAMIL NADU
|
November 24, 2014 |
G. CHINNASAMY Vs. ASSISTANT COMMANDANT
|
June 19, 2014 |
G. CHITRA Vs. GOVERNMENT OF TAMIL NADU
|
February 21, 2014 |
G. DAYALAN Vs. D. GOPAL
|
December 17, 2014 |
G. DHANDAPANI Vs. THE AUTHORISED OFFICER, INDIAN BANK AND DEBTS RECOVERY APPELLATE TRIBUNAL
|
February 7, 2014 |
G. DHARMALINGAM Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 20, 2014 |
G. GANAPATHY Vs. STATE OF TAMIL NADU
|
February 14, 2014 |
G. GANESAN Vs. STATE OF TAMIL NADU
|
November 13, 2014 |
G. GNANA RAJAPUSHPAM Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 18, 2014 |
G. GNANESWARAN Vs. THE STATE LEVEL SCRUTINY COMMITTEE
|
November 27, 2014 |
G. GURUSAMY Vs. SUPERINTENDENT OF POLICE
|
October 31, 2014 |
G. HARIDOSS Vs. HEMANTHARAJ
|
January 3, 2014 |
G. KALA Vs. STATE OF TAMIL NADU
|
April 8, 2014 |
G. KALEESWARI Vs. DISTRICT COLLECTOR
|
August 20, 2014 |
G. KALITHEERTHAN Vs. SECRETARY, STATE BOARD OF SCHOOL EXAMINATION
|
July 21, 2014 |
G. KANNAN Vs. STATE OF TAMIL NADU
|
January 28, 2014 |
G. KASI GOUNDER Vs. SARAVANAN
|
November 27, 2014 |
G. KRISHNA KUMAR Vs. MINOR DAUGHTER S.AISHVARIYA SHIVANI @ HEMAPOORAN
|
February 11, 2014 |
G. KUDHA BAKSH Vs. THE TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
|
December 2, 2014 |
G. KUMAR Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION
|
August 26, 2014 |
G. MALINI Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
December 1, 2014 |
G. MANIKANDAN Vs. STATE OF TAMIL NADU
|
July 3, 2014 |
G. MOHANDOSS Vs. G. SHANMUGHAM
|
March 28, 2014 |
G. MOHIDEEN ABDULKHADER Vs. THE COMMISSIONERCORPORATION OF CHENNAI
|
October 16, 2014 |
G. MURUGAN Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, CHENNAI
|
March 27, 2014 |
G. PALANI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD.
|
March 11, 2014 |
G. PAVADAI Vs. SPECIAL SECRETARY TO GOVERNMENT
|
November 17, 2014 |
G. PERIYASAMY Vs. ARBITRATOR CUM DISTRICT COLLECTOR
|
June 6, 2014 |
G. PRAVINA Vs. NARENDRA MODI
|
May 14, 2014 |
G. PRIYADARSHINI Vs. STATE
|
June 20, 2014 |
G. RADHAKRISHNAN Vs. ASSISTANT DIRECTOR
|
July 15, 2014 |
G. RADHAKRISHNAN Vs. KANNA PILLAI
|
June 25, 2014 |
G. RAGUNATH Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
|
July 4, 2014 |
G. RAJAN Vs. THE ADDITIONAL DIRECTOR GENERAL OF POLICE
|
June 13, 2014 |
G. RAJARATHINAM Vs. THE CORPORATION OF CHENNAI
|
November 5, 2014 |
G. RAMADURAI Vs. SUPERINTENDENT OF POLICE
|
September 24, 2014 |
G. RAMAKRISHNAN Vs. L. MURUGAN
|
October 30, 2014 |
G. RANGANATHAN Vs. THE PRINCIPAL SECRETARY/COMMISSIONER
|
June 5, 2014 |
G. RAVICHANDRAN Vs. A. ARVIND
|
February 11, 2014 |
G. RAVICHANDRAN Vs. JOINT COMMISSIONER OF POLICE
|
June 13, 2014 |
G. RAVINDRA NATH YADAV Vs. UNION OF INDIA
|
July 4, 2014 |
G. RENUKADEVI Vs. SUPERINTENDENT OF POLICE
|
June 27, 2014 |
G. RETHINARAJ Vs. B. VELLAIAMMAL
|
October 13, 2014 |
G. SAILAJA Vs. CHIEF MANAGER & AUTHORIZED OFFICER, INDIAN BANK
|
January 27, 2014 |
G. SAILU Vs. SECURITIES & EXCHANGE BOARD OF INDIA
|
October 15, 2014 |
G. SARALA Vs. HOME SECRETARY
|
June 6, 2014 |
G. SEKAR Vs. INSPECTOR OF POLICE
|
July 4, 2014 |
G. SELVI Vs. THESTATE OFTAMILNADU
|
November 27, 2014 |
G. SIDDESHRAJA Vs. BALAMANI
|
September 8, 2014 |
G. SIVAMANI Vs. STATE OF TAMIL NADU
|
July 4, 2014 |
G. SUBBAMMAL Vs. THE REGISTRAR (JUDICIAL)
|
December 1, 2014 |
G. SUBRAMANIAN Vs. THE STATE OF TAMIL NADU
|
September 18, 2014 |
G. SUNDARARAJAN Vs. STATE OF TAMIL NADU
|
March 28, 2014 |
G. SUNDARAVELU Vs. THE GOVERNMENT OF TAMILNADU
|
November 3, 2014 |
G. THOMAS DEVANANDAM AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
October 20, 2014 |
G. UDHAYAKUMAR Vs. A.G. GOVINDARAJA MUDALIAR
|
August 14, 2014 |
G. VELMURUGAN Vs. SOUNDARAVALLI
|
April 21, 2014 |
G. VIJAYAMANI Vs. THE GENERAL MANAGER
|
December 11, 2014 |
G.ARUMUGAM Vs. THE SECRETARY, GOVERNMENT OF TAMILNADU
|
November 7, 2014 |
G.G. BHARATHIDASAN Vs. MALINI MAI
|
August 13, 2014 |
G.K. COLLEGE OF EDUCATION REP. BY ITS CHAIRMAN Vs. THE TAMIL NADU TEACHER EDUCATION UNIVERSITY REP. BY ITS REGISTRAR
|
March 4, 2014 |
G.KALAISELVI Vs. GOVERNMENT OF TAMIL NADU
|
January 27, 2014 |
G.M. SIVARAJU Vs. THE GOVERNMENT OF TAMIL NADU
|
December 3, 2014 |
G.MANOHAR Vs. BEENA
|
October 13, 2014 |
G.MEENALOCHINI Vs. CHIEF EDUCATIONAL OFFICER
|
October 13, 2014 |
G.PALANI Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
November 7, 2014 |
G.R. RAJU Vs. NATIONAL FILM DEVELOPMENT CORPN
|
November 19, 2014 |
G.S. MOGANAVALLI Vs. THE SECRETARY TO GOVERNMENT
|
June 5, 2014 |
G.V. LAKSHMINARAYANAN Vs. M.E. DEVARAJAN
|
March 7, 2014 |
G.V. MATHESWARAN Vs. UNION OF INDIA
|
June 20, 2014 |
G.V. VAIRAM SANTHOSH Vs. STATE OF TAMIL NADU
|
August 26, 2014 |
G.V.D.I. & COMPANY, PEELAMEDU, COIMBATORE Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 7, 2014 |
GANAPATHY Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT
|
December 9, 2014 |
GANAPATHY AGENCIES Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
August 8, 2014 |
GANDHI Vs. THE STATE OF TAMIL NADU
|
November 13, 2014 |
GANDHI Vs. YASOTHAI AMMAL
|
August 12, 2014 |
GANDHIMATHI Vs. R M VELUSAMY
|
October 9, 2014 |
GANDHIMATHI Vs. SUPERINTENDENT OF CENTRAL PRISON
|
October 30, 2014 |
GANESAN Vs. GOVERNMENT OF TAMIL NADU
|
July 2, 2014 |
GANESAN Vs. COMMISSIONER
|
August 22, 2014 |
GANESH Vs. STATE
|
December 8, 2014 |
GANGADHARAM APPLIANCES LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
November 6, 2014 |
GANJA PANDI Vs. STATE
|
November 18, 2014 |
GAYATHRI Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU
|
September 25, 2014 |
GAYATRI BALASWAMY Vs. ISG NOVASOFT TECHNOLOGIES LTD
|
September 2, 2014 |
GEE YES ISWARYA REAL ESTATE Vs. HARISH CONSTRUCTIONS
|
January 3, 2014 |
GEETHA Vs. STATE
|
November 13, 2014 |
GEMINI COMMUNICATIONS LIMITED Vs. MERRILL LYNCH INTERNATIONAL
|
February 11, 2014 |
GENERAL INSURANCE AGENTS WELFARE ASSOCIATION Vs. CHAIRMAN, INSURANCE REGULATORY DEVELOPMENT
|
March 25, 2014 |
GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE LTD ) Vs. M ARULARASU
|
November 12, 2014 |
GENERAL MANAGER, RAM CHITS FUNDS PVT LTD Vs. V KRISHNAMURTHY S/O VEERAPPA PADAYACHI
|
March 14, 2014 |
GENERAL MILLS INC. Vs. INTELLECTUAL PROPERTY APPELLATE BOARD AND ORS.
|
August 26, 2014 |
GEODESIC TECHNIQUES P LTD Vs. LARSEN AND TOUBRO LIMITED
|
March 28, 2014 |
GGN SPINNING MILLS (P) LTD Vs. CESTAT
|
January 29, 2014 |
GHCL LIMITED Vs. JOINT COMMISSIONER
|
July 1, 2014 |
GIRIGUJA FILMS INTER NATIONAL PRIVATE LIMITED Vs. R.R.R.MOVIES
|
February 6, 2014 |
GLAXOSMITHKLINE CONSUMER HEALTHCARE LTD. AND ORS. Vs. THE COMMERCIAL TAX OFFICER AND ORS.
|
December 22, 2014 |
GLINTS GLOBAL PTE LTD AND ORS Vs. EISA TRADING INC AND ORS
|
February 18, 2014 |
GLOBAL CALCIUM PRIVATELIMITED Vs. THE ASSISTANT COMMISSIONER
|
October 30, 2014 |
GLOBAL EVENTZ Vs. INDIA PROPERTY ONLINE PRIVATE LTD.
|
December 22, 2014 |
GMS ENGINEERING Vs. AURO MIRA BIO POWER INDIA PVT. LTD.
|
June 17, 2014 |
GNANAM Vs. THE COMMISSIONER OF POLICE
|
July 4, 2014 |
GNANAPRAKASAM Vs. THE GOVERNMENT OF TAMIL NADU
|
October 8, 2014 |
GNANASEKAR Vs. JEYASELAN
|
September 17, 2014 |
GO. NEELAHRAM Vs. RAJENDRAN
|
November 18, 2014 |
GO. NEELAHRAM Vs. K. SIVARAMAN ALWA
|
January 31, 2014 |
GOEL INDUSTRIES Vs. REVATHI ENTERPRISES
|
October 31, 2014 |
GOKULAM HOTELS INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 9, 2014 |
GOMATHI AMMA Vs. LALITHAMBIKA
|
September 23, 2014 |
GOODAY OSAGBOGO Vs. STATE
|
January 27, 2014 |
GOODEARTH MARITIME PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
July 10, 2014 |
GOPAL Vs. GOVERNMENT OF TAMILNADU
|
June 14, 2014 |
GOPAL Vs. STATE
|
November 19, 2014 |
GOPAL Vs. M. VENKATACHALAM
|
June 17, 2014 |
GOPALAKRISHNA POLY INDUSTRIES Vs. JOINT COMMISSIONER CT SALEM DIVISION
|
October 17, 2014 |
GOPALAN Vs. STATE
|
June 17, 2014 |
GOPINATH Vs. STATE
|
November 11, 2014 |
GOPU Vs. STATE
|
September 22, 2014 |
GOVERNMENT FILM AND TV EMPLOYEES WELFARE ASSOCIATION Vs. STATE; SPECIAL COMMISSIONER
|
August 19, 2014 |
GOVERNMENT OF INDIA Vs. NOORJAHAN
|
March 12, 2014 |
GOVERNMENT OF PUDUCHERRY Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 12, 2014 |
GOVERNMENT OF TAMIL NADU Vs. KAMAKSHI LAMIPACK PRIVATE LTD.
|
September 24, 2014 |
GOVERNMENT OF TAMIL NADU Vs. H B N SHETTY
|
November 21, 2014 |
GOVERNMENT OF TAMIL NADU Vs. TAMIL NADU MAKKAL NALA PANIYALARGAL MUNNETTRA SANGAM
|
August 19, 2014 |
GOVERNMENT OF TAMIL NADU Vs. I. RICHARDSON
|
March 25, 2014 |
GOVERNMENT OF TAMIL NADU Vs. COMMISSIONER OF PROHIBITION AND EXCISE
|
November 5, 2014 |
GOVERNMENT OF TAMILNADU Vs. UDHAYA KUMAR
|
September 17, 2014 |
GOVINDAMMAL Vs. SECRETARY TO THE GOVERNMENT
|
April 1, 2014 |
GOVINDAMMAL Vs. M. GANESH
|
September 23, 2014 |
GOVINDAN Vs. INDIRAN
|
October 10, 2014 |
GOVINDARAJ Vs. STATE
|
August 4, 2014 |
GOVINDARAJA REDDIAR Vs. INDIAN BANK
|
June 6, 2014 |
GOVINDARAJI Vs. SUPERINTENDENT OF POLICE
|
January 10, 2014 |
GOVINDASAMY Vs. RAVICHANDRAN
|
February 27, 2014 |
GOVINDASAMY Vs. STATE
|
July 4, 2014 |
GOWRI Vs. T LAKSHMIAMMAL
|
March 28, 2014 |
GOWRI RAJES Vs. RADHIKA RAJA
|
April 25, 2014 |
GOYAL MG GASES LTD. Vs. MPI EXPORTS PRIVATE LIMITED
|
September 24, 2014 |
GUANGXI LIUGONG Vs. RAIS EQUIPMENT PVT LTD
|
February 5, 2014 |
GUPTA HAIR PRODUCTS PVT. LTD. Vs. THE JOINT COMMISSIONER/EXECUTIVE OFFICER
|
October 14, 2014 |
GURU SISHYAN MANAMAGIL MANTRAM Vs. THE SUPERINTENDENT OF POLICE
|
November 19, 2014 |
GURUSWAMY NAIDU Vs. P. KANNIAPPA NAIDU
|
March 18, 2014 |
GURUVAMMAL AND NAGAMMAL Vs. CHINNAMUNIYANDI AND PERIYAMMAL
|
April 4, 2014 |
GURUVAYEE SUDHA Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
August 6, 2014 |
H A MARTIN Vs. E D CHARLES
|
February 28, 2014 |
H B RAMAMOORTHY Vs. H NANJIAH
|
April 30, 2014 |
H. CHIMANLAL JAIN Vs. E. RANGANATHAN AND ORS.
|
January 3, 2014 |
H. HASAN MOHAMMED JINNAH Vs. THE DIRECTOR GENERAL OF POLICE
|
July 1, 2014 |
H. THIAGARAJAN Vs. YOUNG BADAGAS ASSOCIATION
|
February 26, 2014 |
H.M.A. SHAIK MOHIDEEN Vs. ASSISTANT COMMR. OF CUSTOMS
|
July 24, 2014 |
H.SALIM Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD
|
January 27, 2014 |
HALIMA BAI Vs. SPARKLE-ADS-FIRM
|
February 26, 2014 |
HAMEED ENTERPRISES Vs. REGISTRAR, INDIAN INSTITUTE OF TECHNOLOGY
|
September 18, 2014 |
HAMOSONS APPARELS PVT LTD Vs. INDIAN BANK
|
February 28, 2014 |
HAREN CHOKSEY Vs. CUSTOMS, EXCISE AND SERVICE TAX
|
September 11, 2014 |
HARI AND CO EGD PARTNERSHIP FIRM Vs. FOOD CORPORATION OF INDIA AND ORS
|
January 10, 2014 |
HARI ENTERPRISES Vs. SUPERINTENDENT OF POLICE
|
November 25, 2014 |
HARIKESAVAN Vs. PURUSHOTHAMAN
|
February 5, 2014 |
HAROON ISMAIL RIFAYEE Vs. STATE
|
January 7, 2014 |
HASINA BEGHUM Vs. SHEIK DAWOOD; RAHMATH BANU
|
July 23, 2014 |
HAVEA HANDLES & COMPONENTS PVT. LTD Vs. ASSISTANT COMMISSIONER
|
July 4, 2014 |
HEMA AMMAL Vs. GANAPATHY GOUNDER
|
February 6, 2014 |
HEMANTH KUMAR BOTHRA Vs. COMMISSINER OF INCOME TAX, CHENNAI
|
January 28, 2014 |
HEMAVATHY Vs. SECRETARY TO THE GOVERNMENT
|
June 4, 2014 |
HERBAL SUPPLEMENTS PVT. LTD. Vs. COMMERCIAL TAX OFFICER
|
November 13, 2014 |
HI-TECH ENGINEERING AND CONSTRUCTION Vs. STATE OF TAMIL NADU; MANAGING DIRECTOR,TAMIL NADU SLUM CLEARANCE BOARD; CHIEF ENGINEER, TAMIL NADU SLUM CLEARANCE BOARD
|
March 12, 2014 |
HIMAYAM ENGINEERS AND BUILDERS Vs. S. RAVICHANDRAN
|
August 8, 2014 |
HINDUSTAN PETROLEUM COPN. LTD. Vs. T. ADITYA RAO
|
February 11, 2014 |
HINDUSTAN UNILEVER LIMITED Vs. RECKITT BENCKISER LIMITED
|
July 17, 2014 |
HINDUSTAN UNILEVER LIMITED Vs. N. BALASUBRAMANIAN
|
April 23, 2014 |
HINE HYDRAULICS INDIA P. LTD. Vs. COMMISSIONER OF CUS. (SEA IMPORTS)
|
September 24, 2014 |
HINE HYDRAULICS INDIA PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS
|
November 17, 2014 |
HOTEL AND BAR (FL3) ASSOCIATION OF TAMIL NADU (HOBAT) Vs. THE SECRETARY TO GOVERNMENT
|
February 11, 2014 |
HTC PVT. LTD. Vs. KARPAGA GANAPATHI TEXTILE PROCESS (P) LTD.
|
March 6, 2014 |
HYUNDAI MOTOR INDIA LIMITED Vs. THE SECRETARY
|
October 14, 2014 |
HYUNDAI MOTORS INDIA LTD. Vs. UNION OF INDIA, MINISTRY OF FINANCE AND ORS.
|
December 12, 2014 |
I. ARUL DOSS Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVISION III) LTD.
|
December 1, 2014 |
I. JACKULINE MARY Vs. SUPERINTENDENT OF POLICE
|
April 17, 2014 |
I. JOTHI GANDHI Vs. THE DIRECTOR, THE SOCIAL WELFARE DEVELOPMENT OFFICE
|
October 14, 2014 |
I. KARUPPANNASAMY Vs. MANAGEMENT OF A. 1602
|
September 25, 2014 |
I. SHAHUL HAMEED Vs. CHAIRMAN, PANDYAN GRAMA BANK
|
July 17, 2014 |
I.SAVARINATHAN Vs. ASSISTANT GENERAL MANAGER/DISCIPLINARY AUTHORITY
|
January 8, 2014 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD., MUMBAI 400 034 AND ANOTHER Vs. V. PRAKASH AND ANOTHER
|
February 18, 2014 |
ICMC CORPORATION LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
January 3, 2014 |
IDOL OF RENGANATHASWAMY Vs. M PANDIAN
|
December 1, 2014 |
IFFCO – TOKIO GENERAL INSURANCE COMPANY LTD. Vs. MUTHUMANI
|
July 11, 2014 |
IFFCO TOKIO GENERAL INSURANCE CO LTD. Vs. RATHINAM
|
June 4, 2014 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. KANNADASAN
|
March 19, 2014 |
IFFCO TOKIYO GENERAL INSURANCE CO. LTD. Vs. RAMASAMY
|
September 11, 2014 |
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD., SALEM Vs. M.BALASUBRAMANIAM
|
April 16, 2014 |
IGATE GLOBAL SOLUTIONS LIMITED Vs. STATE OF TAMIL NADU
|
July 2, 2014 |
IKKARAI BOLUVAMPATTI PANCHAYAT Vs. THE STATE OF TAMIL NADU
|
November 26, 2014 |
IL AND FS PROPERTY MANAGEMENT AND SERVICES LIMITED Vs. THE ASSISTANT COMMISSIONER (CT)
|
July 2, 2014 |
ILS LOGISTICS (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
|
August 7, 2014 |
IMMANUEL ARASAR INTERNATIONAL INSTITUTE OF SCIENCE AND TECHNOLOGY EDUCATIONAL AND CHARITABLE TRUST Vs. DIRECTOR/COMMISSIONER OF TECHNICAL EDUCATION
|
September 16, 2014 |
IN RE Vs. STATE
|
July 9, 2014 |
IN RE: ANALOG FINANCIAL SERVICES P. LTD. Vs. STATE
|
April 30, 2014 |
IN RE: COMTEC COMPONENTS LTD. Vs. STATE
|
April 15, 2014 |
IN RE: R. JEGANNATHAN Vs. STATE
|
September 5, 2014 |
IN RE: SUNDARAM CLAYTON LTD Vs. STATE
|
April 17, 2014 |
IND-BARATH POWER GENERATION CORPORATION LIMITED Vs. V.O. CHIDAMBARANAR PORT TRUST
|
September 22, 2014 |
INDHUMATHI Vs. SENATHI NA.VENKITASALAPATHI AYYER &
|
August 14, 2014 |
INDIA TRIMMINGS PVT. LTD. Vs. THE ASST COMMISSIONER OF INCOME TAX
|
December 16, 2014 |
INDIABULLS HOUSING FINANCE LTD Vs. UMA MAHESWARI
|
June 30, 2014 |
INDIAN BANK Vs. B VENKATARAMAN
|
April 28, 2014 |
INDIAN BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 11, 2014 |
INDIAN BANK EMPLOYEES UNION Vs. UNION OF INDIA REP BY ITS SECRETARY; PRESIDING OFFICER,; INDIAN BANK REP BY ITS CHAIRMAN,
|
April 4, 2014 |
INDIAN FIREWORKS MANUFACTURERS ASSOCIATION (TIFMA) Vs. UNION OF INDIA
|
April 28, 2014 |
INDIAN MEDICAL PRACTITIONERS CO-OPERATIVE PHARMACY AND STORES (MULTI-STATE CO-OPERATIVE SOCIETY) LTD Vs. R B RAMAMOORTHY
|
July 21, 2014 |
INDIAN OVERSEAS BANK Vs. THE GENERAL SECRETARY
|
December 5, 2014 |
INDIRA FOUNDATIONS PVT. LIMITED Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
July 2, 2014 |
INDIRA NAGAR HOUSE BUILDING WELFARE SOCIETY Vs. STATE OF TAMILNADU
|
January 23, 2014 |
INDIRA SISUPAL Vs. R.S. GUJARAL
|
November 12, 2014 |
INDIRANI Vs. M. THIRUNAVUKKARASU
|
March 28, 2014 |
INDIRANI AMMAL Vs. S.GIRIDHARI
|
November 11, 2014 |
INDOZ POLYMERS AND PRODUCTS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
November 27, 2014 |
INFINITI WHOLESALE LIMITED Vs. ASSISTANT COMMISSIONER (CT), KOYAMBEDU ASSESSMENT CIRCLE
|
November 6, 2014 |
INIYAN MA. NEHRUDHASU Vs. THE STATE
|
November 11, 2014 |
INNASI Vs. THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT
|
December 2, 2014 |
INOX AIR PRODUCTS LTD. Vs. COMMR. OF C. EX. (APPEALS)
|
February 28, 2014 |
INSPECTOR GENERAL OF REGISTRATION Vs. K.P. KADAR HUSSAIN
|
July 4, 2014 |
INTEGRAL POWER PACKS Vs. COMMISSIONER OF C. EX.
|
February 5, 2014 |
INTEGRATED FINANCE CO. LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX
|
November 3, 2014 |
INTEGRATED FINANCE COMPANY LTD Vs. RESERVE BANK OF INDIA
|
February 13, 2014 |
INTERBULK TRADING SA Vs. ADAM AND COAL RESOURCES PVT LTD
|
June 30, 2014 |
INTERFIT TECHNO PRODUCTS LTD. Vs. THE PRINCIPAL SECRETARY/COMMISSIONER OF COMMERCIAL TAXES
|
November 26, 2014 |
INTERNATIONAL AIR CARGO WORKERS UNION Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
June 16, 2014 |
INTERNATIONAL EXIM AGENCY Vs. COMMR. OF CUS. (IMPORTS), CHENNAI
|
June 11, 2014 |
INTERNATIONAL EXIM AGENCY Vs. COMMR. OF CUS. (IMPORTS), CHENNAI
|
November 18, 2014 |
INTERNATIONAL NUT ALLIANCE LLC Vs. BEENA CASHEW COMPANY
|
February 20, 2014 |
ION EXCHANGE (INDIA) LTD Vs. LANCO INFRATECH LTD
|
March 26, 2014 |
IRUSA GOUNDER Vs. PALANIPPAN
|
November 7, 2014 |
ISHWAR IMPEX Vs. CESTAT, CHENNAI
|
February 6, 2014 |
ISIAH Vs. THE INSPECTOR OF POLICE
|
November 27, 2014 |
ISLAND AVIATION (INDIA) PVT. LTD. Vs. THE COMMISSIONER OFSERVICE TAX
|
October 31, 2014 |
IYYAKUTTY Vs. STATE
|
December 11, 2014 |
J JANAKI Vs. GOVERNMENT OF TAMIL NADU; TAMIL NADU PUBLIC SERVICE COMMISSION; SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
|
September 12, 2014 |
J K RAJENDRAN Vs. C YASODHA AND ANOTHER
|
August 8, 2014 |
J MOHAN Vs. UNION OF INDIA
|
August 1, 2014 |
J MURALI Vs. M SIVA
|
July 15, 2014 |
J RANJITH Vs. DEPUTY GENERAL MANAGER (LPG) SALES
|
September 16, 2014 |
J SUNDARARAJAN @ SUNDARAM Vs. DISTRICT COLLECTOR, MADURAI DISTRICT; TAHSILDAR (SOUTH), OFFICE OF DISTRICT COLLECTOR; JOINT COMMISSIONER, EXECUTIVE OFFICER,; ARULMIGHU SUBRAMANIA SWAMY TEMPLE
|
June 6, 2014 |
J V RAJASEKARAN Vs. STATE; SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT; DISTRICT COLLECTOR, THANJAVUR DISTRICT
|
April 23, 2014 |
J. ALEX PONSEELAN Vs. DIRECTOR GENERAL OF POLICE, TAMIL NADU
|
February 27, 2014 |
J. AMUTHAN Vs. S. SUGUMARAN
|
July 2, 2014 |
J. ANBUTAMILARASI Vs. GOVERNMENT OF TAMIL NADU
|
January 20, 2014 |
J. ANITHA VALARMATHY Vs. K. JOHN HILTON MAHARAJA
|
July 17, 2014 |
J. BABUL HUSSAIN SAHIB Vs. INSPECTOR OF POLICE
|
July 18, 2014 |
J. BALASUBRAMANIAN Vs. DISTRICT COLLECTOR
|
June 18, 2014 |
J. BHUVANKUMAR Vs. COMMISSIONER, EMPLOYMENT AND TRAINING DEPARTMENT
|
June 12, 2014 |
J. DANIEL Vs. DIRECTOR OF MOST BACKWARD AND DE-NOTIFIED COMMUNITY
|
September 17, 2014 |
J. GANESH PANDI Vs. HDFC BANK LTD. AND ORS.
|
December 10, 2014 |
J. HADHIYA FATHIMA Vs. STATE
|
June 10, 2014 |
J. HARIKRISHNAN Vs. THE MANAGEMENT OF HANIL TUBE PRIVATE LIMITED
|
December 8, 2014 |
J. JAMES ANBIAH Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION
|
December 8, 2014 |
J. JAWAHARLAL Vs. THE ADDITIONAL DIRECTOR GENERAL OF POLICE
|
October 14, 2014 |
J. JAYAKRISHNAN Vs. THE STATE OF TAMIL NADU
|
June 2, 2014 |
J. JAYANTHI Vs. SECRETARY TO GOVERNMENT
|
February 20, 2014 |
J. JAYAPAUL MOHAN Vs. THE SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT
|
November 17, 2014 |
J. JAYAPAUL MOHAN Vs. SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT
|
January 9, 2014 |
J. JOHN DERANCE VINOJ Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU
|
November 6, 2014 |
J. KOVAISAMY Vs. STATE OF TAMIL NADU AND ORS.
|
August 27, 2014 |
J. MATADEE FREE TRADE ZONE P. LTD Vs. STATE OF TAMIL NADU
|
February 12, 2014 |
J. MERCY RUMYA FLORENCE Vs. THE GOVERNMENT OF TAMIL NADU
|
September 22, 2014 |
J. MOHIDEEN PICHAI Vs. AARON AASIR
|
October 27, 2014 |
J. PALANI Vs. SECRETARY TO GOVERNMENT
|
February 11, 2014 |
J. PERIYASAMY Vs. CHIEF GENERAL MANAGER
|
September 18, 2014 |
J. PREMA Vs. M. JEYANTHI
|
November 18, 2014 |
J. RAJAMMAL Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD.
|
February 13, 2014 |
J. SEENI MOHAMED Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, (HOME) DEPARTMENT OF PROHIBITION AND EXCISE AND THE COMMISSIONER OF POLICE
|
March 4, 2014 |
J. SELVARAJ Vs. VICE CHANCELLOR ANNA UNIVERSITY
|
September 24, 2014 |
J. SHIVAKUMAR Vs. ADDITIONAL DIRECTOR GENERAL
|
October 8, 2014 |
J. VINCENT XAVIER Vs. R. MANIARASAN
|
July 25, 2014 |
J.ABRAHAM Vs. STATE OF TAMIL NADU
|
December 8, 2014 |
J.E. SIVARAMAKRISHNAN Vs. THE GOVERNMENT OF INDIA
|
December 15, 2014 |
J.E. SIVARAMAKRISHNAN AND S. KANNAN Vs. GOVERNMENT OF INDIA, THE CHENNAI PORT TRUST AND THE DEPUTY CHAIRMAN CHENNAI PORT TRUST
|
April 10, 2014 |
J.M. AHAMED ARUN Vs. THE COMMISSIONER OF MUNICIPAL ADMINISTRATION
|
July 2, 2014 |
J.P. NAGARAJAN Vs. P.K. POWNRAJ
|
February 24, 2014 |
J.S. SUMATHI VINOLIYA Vs. THE SECRETARY TO GOVERNMENT
|
November 3, 2014 |
J.S. VASUDEVAN Vs. R. MURARI
|
April 2, 2014 |
J.S. VIDHYASAGAR Vs. V. SURESH BABU
|
April 3, 2014 |
J.U. PESTICIDES AND CHEMICALS PVT. LTD. Vs. CESTAT
|
September 2, 2014 |
JAGADAMBAL Vs. STATE
|
June 9, 2014 |
JAGADESWARI Vs. KANDASAMY
|
July 11, 2014 |
JAGADISWARAN Vs. VICE CHANCELLOR TAMIL NADU DR M G R MEDICAL UNIVERSITY
|
April 1, 2014 |
JAIFUNNISSA Vs. G. RAMA MEHENTHI
|
June 4, 2014 |
JAIN BUILDERS Vs. WAVOO REALTY AND INVESTMENTS
|
October 17, 2014 |
JAIN HOUSING Vs. COMMISSIONER OF SERVICE TAX
|
August 13, 2014 |
JAINA Vs. SECRETARY TO THE GOVERNMENT
|
March 3, 2014 |
JAINAB BEEVI Vs. SECRETARY TO HOME DEPARTMENT
|
October 20, 2014 |
JAMAL MOHAMED Vs. THE SUPERINTENDENT OF POLICE
|
November 17, 2014 |
JANAB MALANG NISAR AHMED Vs. P. HAFEEZAN RAHMAN
|
November 26, 2014 |
JANAB S.A.K. IBRAHIM Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD
|
June 6, 2014 |
JANAB S.A.K. IBRAHIM Vs. THE CHIEF EXECUTIVE OFFICER
|
August 7, 2014 |
JANCY BEULA ESTHER Vs. V.K. SELVARAJ
|
February 12, 2014 |
JAVAGAR Vs. RAMASAMY
|
October 17, 2014 |
JAY PRAKASH MARMU Vs. THE DIRECTOR CENTRAL INDUSTRIAL SECURITY FORCE
|
July 7, 2014 |
JAYA Vs. THE SECRETARY TO THE GOVERNMENT
|
July 7, 2014 |
JAYA Vs. S. SELVA RAJU
|
March 12, 2014 |
JAYAKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE THIRUMANGALAM POLICE STATION
|
April 29, 2014 |
JAYALAKSHMI Vs. STATE OF TAMIL NADU
|
October 10, 2014 |
JAYALAKSHMI AMMAL Vs. KALIAPERUMAL
|
April 29, 2014 |
JAYALAKSHMI AND ORS. Vs. MOHANKUMAR AND ORS.
|
November 14, 2014 |
JAYAMURUGAN Vs. KANIMOZHI
|
June 10, 2014 |
JAYANTHI Vs. K. SELVARAJ
|
March 6, 2014 |
JAYANTHI Vs. STATE OF TAMIL NADU
|
March 11, 2014 |
JAYAPAL Vs. PALANIAMMAL
|
March 24, 2014 |
JAYAPRAKASH Vs. THE STATE
|
October 15, 2014 |
JAYARAMAN Vs. STATE OF TAMILNADU
|
February 21, 2014 |
JAYARAMAN Vs. GOPALASAMY CHETTIAR
|
July 15, 2014 |
JAYARAMAN S/O RAMASAMY Vs. R KRISHNAN; CHINNAKUZHANDAI @ VIRTHAMBAL; KANNAN S/O POONGAVANAM; RANI D/O POONGAVANAM
|
July 21, 2014 |
JAYASAKTHI LEATHERS PVT LTD Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT
AND INVESTMENT CORPORATION LTD
|
March 17, 2014 |
JECINTHAVIJAYAKUMAR Vs. THE DEPARTMENT OF SCHOOL EDUCATION
|
October 29, 2014 |
JEDDIYA SATHYA ALIAS SATHYA Vs. THE SUPERINTENDENT OF POLICE, TUTICORIN DISTRICT AND ORS.
|
January 22, 2014 |
JEEVAAMIRTHARAJ Vs. SECRETARY TO GOVERNMENT
|
September 15, 2014 |
JEHARA BEEVI Vs. STATE OF TAMIL NADU
|
April 15, 2014 |
JEMMA ANNE VASSOU Vs. AUREAN AGNES MARINE ROZARIO
|
October 15, 2014 |
JERINA Vs. STATE OF TAMIL NADU
|
April 1, 2014 |
JESUS REDEEMS MINISTRIES, A TRUST REGISTERED UNDER TRUST ACT, NALUMAVADI Vs. BIBLE SOCIETY OF INDIA, TAMIL NADU
|
December 15, 2014 |
JEYA PRIYA AND SIVAKARTHIKEYAN Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE AND DHANASEKARA PANDIAN
|
April 8, 2014 |
JEYABARATHI Vs. SHANMUGAM
|
September 8, 2014 |
JEYACHANDRAN AND ORS. Vs. SUB
|
August 5, 2014 |
JOHN Vs. STATE; COMMISSIONER OF POLICE; SUPERINTENDENT OF POLICE
|
August 18, 2014 |
JOHN BOSCO POLYTECHNIC COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
September 16, 2014 |
JOHN D BRITTO Vs. RITA
|
August 26, 2014 |
JOHNSON Vs. DAVID DANIEL
|
September 25, 2014 |
JOHNSON AND JOHNSON LTD. Vs. SHREEM ENTERPRAISES
|
December 9, 2014 |
JOINT COMMISSIONER OF INCOME TAX Vs. KALANITHI MARAN
|
July 4, 2014 |
JONNISON FERNANDO Vs. COMMISSIONER
|
September 5, 2014 |
JONY Vs. STATE
|
August 14, 2014 |
JOSEHINE ANTONY Vs. THE DISTRICT COLLECTOR
|
March 13, 2014 |
JOSEPH ANTOINE MARIE MICHAEL Vs. SELIN MARY
|
September 16, 2014 |
JOSEPH JOYS Vs. JESU JEBAMALAI
|
August 7, 2014 |
JOTHI Vs. THE UNION OF INDIA
|
September 19, 2014 |
JOTHI Vs. THE STATE OF TAMIL NADU
|
November 7, 2014 |
JOTHI BRICK WORKS Vs. COMMERCIAL TAX OFFICER
|
July 1, 2014 |
JUMBO PINE DEVELOPMENT LTD. Vs. C.C. (IMPORTS-SEAPORT)
|
June 10, 2014 |
K A KUPPUSAMY Vs. SECRETARY
|
July 23, 2014 |
K AMUTHA Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR - CUM - DISTRICT MAGISTRATE
|
August 25, 2014 |
K BALARAMAN Vs. DISTRICT COLLECTOR,
|
April 15, 2014 |
K C BHASKAR Vs. R SIVA
|
April 7, 2014 |
K C BHASKARAN Vs. ASSISTANT DIRECTOR FOR SURVEY AND LAND RECORDS DEPARTMENT, TIRUCHIRAPALLI
|
April 28, 2014 |
K CHANDRASEKARAN Vs. STATE
|
April 11, 2014 |
K CHINNAPPAN Vs. DISTRICT ADHI DRVIDAR AND TRIBAL WELFARE OFFICER; SPECIAL TAHSILDAR (ADW) VIRUDHACHALAM
|
March 5, 2014 |
K CO AND D P VASHIST Vs. AASHAN AGENCIES
, J JAGDISH DHAMIJA
|
April 11, 2014 |
K DEVADOSS Vs. DISTRICT REGISTRAR
|
July 18, 2014 |
K DHANAKUMAR Vs. DISTRICT REVENUE OFFICER COIMBATORE DISTRICT; SUB-COLLECTOR POLLACHI; TAHSILDAR POLLACHI; KUPPATHAL; S V SUBBAIAH
|
April 29, 2014 |
K ELANGOVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT; COMMISSIONER OF TOURISM; P PUSHPARAJ; G KAMARAJAN; A VENUGOPAL
|
March 13, 2014 |
K GANESAN Vs. DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER, MADURAI DISTRICT; DISTRICT EDUCATIONAL OFFICER, MADURAI EDUCATIONAL DISTRICT,; P MUTHUSELVI; J SIVA; M SOUNDARARAJAN; P MURUGESHWARI; V KUMAR; K CHANDRAN; K SURIYAN; MUNISHKUMAR
|
September 24, 2014 |
K GOPAL Vs. STATE LEVEL SCRUTINY COMMITTEE; CHENNAI PORT TRUST
|
September 8, 2014 |
K K C COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION; ANNA UNIVERSITY OF TECHNOLOGY; SOUTHERN REGIONAL OFFICER, AICTE
|
June 24, 2014 |
K K SAAM KUTTY Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION
|
February 27, 2014 |
K KARTHIK AND ANOTHER Vs. JAYANTHI IYENGAR AND OTHERS
|
December 19, 2014 |
K KARUNAKARAN Vs. INSPECTOR OF POLICE
|
April 29, 2014 |
K KUPPURAJ Vs. M RAJASULOCHANA
|
April 3, 2014 |
K MUTHUKUMARA PILLAI Vs. INSPECTOR GENERAL OF REGISTRATION; DISTRICT COLLECTOR, KANYAKUMARI DISTRICT; DIRECTOR OF COLLEGIATE EDUCATION; JOINT DIRECTOR OF COLLEGIATE EDUCATION; LEKSHMIPURAM COLLEGE SOCIETY; V LEKSHMANNAN PILLAI; C SUBRAMANIAN; M SHANMUGAM
|
April 4, 2014 |
K OBULIRAJ Vs. STATE
|
August 27, 2014 |
K PARAMASIVAM Vs. CHIEF EXECUTIVE I/C, ARINGAR ANNA SUGAR MILLS; GOVERNMENT OF TAMIL NADU PRINCIPAL SECRETARY TO GOVERNMENT
|
September 15, 2014 |
K PERIYASAMY Vs. SELVAKUMAR
|
July 25, 2014 |
K PERUMAL Vs. G SUBRAMANIA PILLAI
|
August 25, 2014 |
K PERUMALSAMY Vs. DEPUTY GENERAL MANAGER
|
August 28, 2014 |
K R PALANISAMY Vs. DIRECTOR, INSTITUTE OF ROAD TRANSPORT; PRINCIPAL, INSTITUTE OF ROAD TRANSPORT TECHNOLOGY
|
April 25, 2014 |
K R RAJEESH KUMAR Vs. K NALINI RAGHAVAN
|
June 25, 2014 |
K R RAMASWA 6666 ALIAS TRAFFIC RAMASWAMY Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
|
February 10, 2014 |
K R RAMASWAMY @ TRAFFIC RAMASWAMY Vs. SECRETARY GOVERNMENT OF TAMIL NADU
|
September 30, 2014 |
K R RAVI RATHINAM Vs. DIRECTOR GENERAL OF POLICE, KAMARAJAR SALAI; INSPECTOR GENERAL OF POLICE; COMMISSIONER OF POLICE; SECRETARY, MINISTRY OF INFORMATION AND BROADCASTING; SECRETARY, INFORMATION AND CINEMA; CHIEF PRODUCER, GOVERNMENT OF INDIA FILMS DIVISION; ROCKLINE; B PONKU
|
December 11, 2014 |
K R VIJAYA Vs. TEACHER RECRUITMENT BOARD AND ORS
|
March 11, 2014 |
K RADHAKRISHNAN; N BALASUBRAMANIAN; R GANESAN; V ELAYAPERUMAL; A L ABDUL RAZACK; S GANDHI; M VARADHARAJAN; M KULANDAIVELU; R RAJU; M SHANGMUGASUNDARAM Vs. SECRETARY TO GOVERNMENT
RURAL DEVELOPMENT & PANCHAYAT RAJ DEPARTMENT; COMMISSIONER OF RURAL
DEVELOPMENT & PANCHAYAT RAJ; DISTRICT COLLECTOR; DISTRICT COLLECTOR
(PD SECTION)
TIRUVARUR DISTRICT; DISTRICT COLLECTOR
(PD SECTION)
NAGAPATTINAM DISTRIC
|
September 4, 2014 |
K RAGU Vs. SARASWATHI; SWARNA
|
August 27, 2014 |
K RAJAGOPALAN Vs. GNANAPANDITHAN
|
June 10, 2014 |
K RAJU Vs. P RAMALINGAM
|
March 28, 2014 |
K RAMALINGAM Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT; INSPECTOR OF POLICE, AMBASAMUDRAM POLICE STATION
|
August 20, 2014 |
K RAMAN Vs. DEPUTY SUPERINTENDENT OF POLICE NATIONAL INVESTIGATION AGENCY
|
December 4, 2014 |
K S SIVAKUMAR Vs. CHIEF MANAGER & AUTHORISED OFFICER, STATE BANK OF INDIA
|
June 9, 2014 |
K SAVITHRI Vs. SUPERINTENDING ENGINEER
|
June 10, 2014 |
K SELVAMANI Vs. STATE OF TAMIL NADU
|
April 8, 2014 |
K SELVARAJ Vs. CHITRADEVI
|
June 10, 2014 |
K SELVARAJ Vs. K DEVARAJ; D MANJULESWARI; D MIRTHULESWARI
|
August 6, 2014 |
K SHANMUGAM Vs. CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT (BUILDINGS), AND ORS
|
March 24, 2014 |
K SURESH KUMAR Vs. STATE
|
January 24, 2014 |
K USHARANI Vs. STATE OF TAMIL NADU
|
January 8, 2014 |
K VAIDYANATHAN Vs. R DHANABACKIAM
|
March 12, 2014 |
K VARADHARAJAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
November 21, 2014 |
K VIJAYA Vs. CHANDRA
|
March 26, 2014 |
K VIJAYAL Vs. STATE OF TAMIL NADU
|
April 10, 2014 |
K VIJAYALAKSHMI Vs. K SASHIKANTH
|
November 17, 2014 |
K. ALAGARRAJ Vs. STATE OF TAMILNADU
|
January 3, 2014 |
K. ALLI Vs. STATE OF TAMIL NADU
|
April 30, 2014 |
K. ANANDAN Vs. K. MANOHARAN AND ORS.
|
December 17, 2014 |
K. ANBARAYAN Vs. THE JOINT REGISTRAR OF CO. OPERATIVE SOCIETIES
|
October 28, 2014 |
K. ARULMOZHI Vs. ACCOUNTS OFFICER (AUDIT)
|
October 16, 2014 |
K. ARUN Vs. DIRECTOR OF MEDICAL EDUCATION
|
June 17, 2014 |
K. AYYADURAI Vs. RAJA RAMANATHAN
|
December 16, 2014 |
K. AYYAMUTHU Vs. STATE OF TAMIL NADU
|
June 17, 2014 |
K. BABY Vs. REVENUE DIVISIONAL OFFICER
|
September 19, 2014 |
K. BALASUBRAMANI Vs. K. SUBRAMANI
|
October 15, 2014 |
K. BALASUBRAMANIAN Vs. THE DISTRICT COLLECTOR, THE DIVISIONAL DEVELOPMENT OFFICER AND THE PRESIDENT, VELAMPOONDI PANCHAYAT MOOLANUR PANCHAYAT UNION
|
March 5, 2014 |
K. BALU Vs. STATE INSPECTOR OF POLICE
|
November 25, 2014 |
K. BALUSAMY Vs. REGIONAL MANAGER AND THE CHIEF MANAGER STATE BANK OF INDIA
|
February 7, 2014 |
K. BANGARU Vs. ENGINEER IN CHIEF & CHIEF ENGINEER GENERAL
|
July 16, 2014 |
K. BAVANI BAI Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
|
October 28, 2014 |
K. BHARATHI Vs. DISTRICT COLLECTOR,ERODE DISTRICT
|
January 20, 2014 |
K. CHAMUNDIA PILLAI Vs. THANGAMANI
|
June 9, 2014 |
K. CHANDRASEKAR Vs. CHAIRMAN & MANAGING, DIRECTOR INDIAN BANK
|
June 4, 2014 |
K. CHANDRASEKARAN Vs. S.V. ANGAPPAN
|
June 20, 2014 |
K. CHINNARAJ Vs. THE SECRETARY TO PRIME MINISTER, UNION OF INDIA AND ORS.
|
August 8, 2014 |
K. CHITRAVEL Vs. DISTRICT COLLECTOR
|
February 17, 2014 |
K. DEENADAYALAN Vs. N. SATHISH KUMAR
|
December 18, 2014 |
K. DHANASEKAR Vs. DISTRICT COLLECTOR
|
September 24, 2014 |
K. DURAI Vs. THE COMPETENT AUTHORITY
|
October 8, 2014 |
K. EGAVALLI Vs. DISTRICT COLLECTOR TIRUVELLORE DISTRICT
|
January 30, 2014 |
K. GANDHI Vs. J. GANESAN
|
November 12, 2014 |
K. GAYATHRI Vs. THE GENERAL MANAGER (MARKETING DIVISION) BHARAT PETROLEUM CORPORATION LTD.
|
April 22, 2014 |
K. GOMATHPUSHAN Vs. STATE OF TAMIL NADU
|
February 20, 2014 |
K. GOPALAN MANAGER, INTERNAL AUDIT NILGIRIS DISTRICT CENTRALCO-OPERATIVE BANK Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES UDHAGAMANDALAM CIRCLE
|
August 6, 2014 |
K. GOVINDARAJ Vs. THE STATE OF TAMIL NADU
|
November 12, 2014 |
K. GOWTHAM CHAND Vs. G.S. CHANDRA PUSHPA
|
July 4, 2014 |
K. HAWA BEE Vs. C.T. BOOPALAN
|
July 1, 2014 |
K. JAYAKUMAR Vs. STATE
|
October 27, 2014 |
K. JEBAKUMAR Vs. DIRECTOR GENERAL OF POLICE
|
September 25, 2014 |
K. JEYANDRAPANDIAN Vs. THE JOINT DIRECTOR
|
July 22, 2014 |
K. KARTHIK AND ORS. Vs. JAYANTHI IYENGAR AND ORS.
|
December 9, 2014 |
K. KAVITHA Vs. CHIEF ENGINEER (PERSONNEL), TAMILNADU ELECTRICITY BOARD AND ORS.
|
December 12, 2014 |
K. KHAJA KHAFOOR Vs. C.J. RAMAKRISHNAN
|
April 2, 2014 |
K. KRISHNAMOORTHY Vs. NAGAMMAL AND ORS.
|
November 18, 2014 |
K. KRISHNAN Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 9, 2014 |
K. KRISHNAVENI Vs. STATE
|
June 9, 2014 |
K. KULANDAN Vs. SENIOR COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE
|
June 19, 2014 |
K. KUMARAN Vs. JOINT REGISTRAR COOPERATIVE SOCIETIES
|
June 24, 2014 |
K. LALITHA Vs. R. JAMUNA BAI
|
January 3, 2014 |
K. MAHIMAIDOSS Vs. SECRETARY TO GOVERNMENT
|
October 31, 2014 |
K. MAYAKANNAN Vs. S. ELUMALAI
|
November 19, 2014 |
K. MEGANATHAN Vs. STATE OF TAMIL NADU
|
January 22, 2014 |
K. MOHAN Vs. STATE BANK OF INDIA
|
April 23, 2014 |
K. MOHAN Vs. M. KAMALAKANNAN
|
February 28, 2014 |
K. MOOKKANDI Vs. THE SUPERINTENDING ENGINEER
|
September 10, 2014 |
K. MUJEEB REHMAN Vs. PALLIPATTU THOMBAN RIYAD
|
November 11, 2014 |
K. MURUGANANDAM Vs. K. BHOOMA RAGHUPATHY
|
December 9, 2014 |
K. MURUGAVELRAJAN Vs. STATE
|
September 10, 2014 |
K. MUTHURAJ AND ORS. Vs. SANKARAPANDIAN AND ORS.
|
June 11, 2014 |
K. MUTHUSAMY Vs. THE DIRECTOR OF SCHOOL EDUCATION, CHENNAI
|
December 5, 2014 |
K. MUTHUVENI Vs. SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
September 3, 2014 |
K. NALINI Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 19, 2014 |
K. NARAYANASWAMY PILLAI Vs. KANNAMMAL
|
June 3, 2014 |
K. NEELAKANDAR Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT, CHENNAI AND ORS.
|
August 11, 2014 |
K. NIRMAL Vs. CHAIRMAN, TAMIL NADU PUBLIC SERVICE COMMISSION
|
March 7, 2014 |
K. NIRMALA Vs. SELLAMUTHU
|
April 16, 2014 |
K. NITHYANANDAN Vs. DIRECTOR GENERAL OF POLICE
|
June 30, 2014 |
K. NIVETHA Vs. THE SAVEETHA UNIVERSITY
|
December 9, 2014 |
K. PALANICHAMY NAICKER Vs. THE LAND ACQUISITION OFFICER
|
September 24, 2014 |
K. PANDIYARAJAN Vs. SUPERINTENDENT OF POLICE
|
October 17, 2014 |
K. PARAMESWARI Vs. DISTRICT COLLECTOR
|
March 19, 2014 |
K. PARASURAMAN Vs. THE MANAGEMENT, SOUTHERN PETRO CHEMICAL INDUSTRIES CORPORATION LTD. AND THE PRESIDING OFFICER
|
April 4, 2014 |
K. PAUL RAJ Vs. RAJU AND ORS.
|
November 10, 2014 |
K. PERUMAL Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
|
February 11, 2014 |
K. PITCHAIMANI Vs. THE SECRETARY TO GOVERNMENT
|
June 3, 2014 |
K. PRAKASI Vs. DIRECTOR, DIRECTORATE OF SCHOOL EDUCATION
|
July 21, 2014 |
K. PRIYA Vs. SECRETARY TO THE GOVERNMENT
|
June 10, 2014 |
K. RAGUPATHI Vs. STATE
|
December 18, 2014 |
K. RAJA Vs. C.N. KUMAR
|
June 19, 2014 |
K. RAJA PRABHU DOSS Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
June 6, 2014 |
K. RAJASEKARAN Vs. M. RAJESWARI
|
March 14, 2014 |
K. RAJENDRAN Vs. M.D. JALEEL AND UNITED INDIA INSURANCE CO. LTD.
|
February 18, 2014 |
K. RAJENDRAN Vs. K. CHINNAPPA GOUNDER
|
September 16, 2014 |
K. RAJENDRAN Vs. STATE OF TAMIL NADU
|
October 27, 2014 |
K. RAJU Vs. THE REVENUE DIVISIONAL OFFICER
|
November 20, 2014 |
K. RAKKIANNA GOUNDER Vs. SECRETARY TO GOVERNMENT
|
January 29, 2014 |
K. RAMAIAH Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
August 5, 2014 |
K. RAMAMURTHY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 25, 2014 |
K. RENGARAJAN Vs. INDIAN OVERSEAS BANK
|
November 5, 2014 |
K. SAKTHIVEL Vs. ANGALA THAVY @ MUMTHAJ BEGUM THAVY
|
January 29, 2014 |
K. SARATHY Vs. COMMISSIONER OF BACKWARD CLASSES AND MINORITIES WELFARE DEPARTMENT
|
October 7, 2014 |
K. SENDHIL KUMAR Vs. THE UNION TERRITORY OF PUDUCHERRY
|
November 27, 2014 |
K. SENTHIL KUMAR Vs. SENIOR REGIONAL MANAGER
|
August 7, 2014 |
K. SHANMUGAM Vs. CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT
|
March 24, 2014 |
K. SHYMALA Vs. DIRECTOR GENERAL OF POLICE
|
July 4, 2014 |
K. SIVAKAMI Vs. REGISTRAR
|
June 23, 2014 |
K. SIVAPRAKASHAM Vs. MANAGEMENT OF M/S. TURBO ENERGY LTD.
|
June 13, 2014 |
K. SREENIVASAIAH Vs. A. MOHAMMED ISHAQ
|
January 29, 2014 |
K. SRINIVASAN Vs. STATE GOVERNMENT OF TAMIL NADU
|
September 4, 2014 |
K. SRINIVASAN Vs. THE PRESIDENT
|
October 13, 2014 |
K. SUBRAMANIAN Vs. DISTRICT REVENUE OFFICER
|
July 1, 2014 |
K. SUDAROLIVU Vs. STATE
|
October 16, 2014 |
K. SUNDAR Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION, (MADURAI DIVISION (V) LIMITED
|
August 20, 2014 |
K. SUNDARAVADIVELU Vs. UNION OF INDIA
|
December 3, 2014 |
K. SURESH Vs. STATE
|
September 15, 2014 |
K. SURESH BABU Vs. INSPECTOR GENERAL OF REGISTRATION
|
April 11, 2014 |
K. SWAMIDHAS Vs. THE DIRECTOR OF SCHOOL EDUCATION
|
October 13, 2014 |
K. SWAMINATHAN Vs. DISTRICT COLLECTOR
|
June 25, 2014 |
K. SYED RAZACK Vs. STATE OF TAMIL NADU
|
April 2, 2014 |
K. THAMILARASU Vs. THE REGIONAL PASSPORT OFFICER
|
September 23, 2014 |
K. THANDEESWARAN Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
November 19, 2014 |
K. THANGAVELU Vs. STATE OF TAMILNADU
|
June 23, 2014 |
K. THAVASI Vs. STATE
|
April 23, 2014 |
K. THAYUMANAVAN Vs. DIRECTOR GENERAL OF POLICE AND ORS.
|
October 15, 2014 |
K. THILAGAVATHI Vs. UNION OF INDIA
|
July 2, 2014 |
K. THILAGEESWARAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 17, 2014 |
K. THIRUDEVI Vs. THE SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT,
|
March 4, 2014 |
K. USSAINAR Vs. THE STATE OF TAMIL NADU
|
December 17, 2014 |
K. VAIDYANATHAN Vs. R. DHANABACKIAM
|
March 12, 2014 |
K. VAIRAMUTHU Vs. PRESIDENT, SANKARAPURAM PANCHAYAT
|
August 13, 2014 |
K. VAITHI VISWANATH Vs. STATE OF TAMIL NADU
|
September 11, 2014 |
K. VARADHARAJULU NAIDU Vs. STATE
|
October 13, 2014 |
K. VEERARAGHAVAN Vs. SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
|
May 14, 2014 |
K. VENKATESH PRABHU Vs. JOINT DIRECTOR
|
July 25, 2014 |
K. VEZHAVENTHAN Vs. SATHYA
|
November 3, 2014 |
K. VIJAYAKUMAR Vs. THE STATE OF TAMILNADU
|
June 2, 2014 |
K. VIJAYAKUMAR Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
April 9, 2014 |
K. VIMALA Vs. V. ALAMELU
|
November 14, 2014 |
K. VIVEKANANDAN Vs. N. VIJAYAKUMAR
|
September 24, 2014 |
K. ZAHIR HUSSAIN Vs. INSPECTOR OF POLICE
|
August 13, 2014 |
K.A. KANTHASAMY Vs. THE STATE GOVERNMENT
|
December 9, 2014 |
K.A.M. GUNALAN Vs. GOVERNMENT OF TAMIL NADU
|
July 25, 2014 |
K.B.N. KARTHIKA Vs. A. VINCENT
|
July 15, 2014 |
K.C. PERIYAKULANDAI RAJA Vs. JAYALAKSHMI AYAL
|
January 28, 2014 |
K.E. RAMESH Vs. SALONA COTSPIN LTD.
|
August 13, 2014 |
K.G. KRISHNAMOORTHI Vs. SUB-COLLECTOR
|
April 25, 2014 |
K.G. NATESAN Vs. STATE
|
August 25, 2014 |
K.G. PRODUCTS Vs. JOINT COMMISSIONER (CT) (SMR)
|
December 10, 2014 |
K.J.K POLYDIAMONDS INTERNATIONAL PVT. LTD. Vs. ASSISTANT COMMISSIONER
|
June 18, 2014 |
K.K. ENTERPRISES Vs. VGP UNIVERSAL KINGDOM
|
December 22, 2014 |
K.K. POONGODI Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
June 3, 2014 |
K.K. RAMESH Vs. THE GOVERNMENT OF INDIA
|
November 6, 2014 |
K.K. SYED MASOOD Vs. STATE OF TAMIL NADU
|
June 24, 2014 |
K.KARTHIKEYAN Vs. INDIAN OIL CORPORATION LIMITED
|
November 21, 2014 |
K.KAVITHA Vs. STATE OF TAMIL NADU
|
January 21, 2014 |
K.M. MEERAN MOHIDEEN Vs. TIRUNELVELI MUNICIPAL COUNCIL
|
September 22, 2014 |
K.M. MOHAN Vs. COLLECTOR
|
June 13, 2014 |
K.M. THANGAVEL Vs. K.T. UDAYAKUMAR
|
February 28, 2014 |
K.M. VIDHYA SAGAR Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
|
April 23, 2014 |
K.MUTHURAJ Vs. INDIAN OVERSEAS BANK
|
January 28, 2014 |
K.N.SRINIVASAN Vs. COMMISSIONER, CHENNAI CITY MUNICIPAL CORPORATION
|
January 20, 2014 |
K.P. NALLAK GOUNDER Vs. K.C. KATHIRVEL
|
February 12, 2014 |
K.P. RAMASAMY Vs. STATE
|
April 8, 2014 |
K.P. RAMASWAMY Vs. THE INSPECTOR OF POLICE
|
April 8, 2014 |
K.R. CHITHAN Vs. STATE OF TAMIL NADU
|
June 25, 2014 |
K.R. DEVAKIAMMAL Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
November 25, 2014 |
K.R. MUTHAYEE AMMAL Vs. GOVERNMENT OF TAMIL NADU
|
October 15, 2014 |
K.R. RAMASWAMY Vs. INSPECTOR OF POLICE
|
November 13, 2014 |
K.R. RAMASWAMY Vs. THE CHIEF SECRETARY TO GOVERNMENT AND ORS.
|
August 11, 2014 |
K.R. RAVI RATHINAM Vs. THE DIRECTOR GENERAL OF POLICE
|
December 3, 2014 |
K.R. SIVADESIKAN PILLAI Vs. RAVICHANDRAN
|
March 24, 2014 |
K.R. VENKATACHALAM Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
December 19, 2014 |
K.RAMESH Vs. REVENUE DIVISIONAL OFFICER
|
September 16, 2014 |
K.RAMIAH Vs. K.SUBRAMANIAN
|
November 13, 2014 |
K.S. ABUBUCKER Vs. PRINCIPAL SECRETARY TO GOVERNMENT CHENNAI
|
January 3, 2014 |
K.S. JOSEPHINE Vs. THE SECRETARY, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
|
June 3, 2014 |
K.S. NAVEEN PRIYA Vs. THE SECRETARY, SELECTION COMMITTEE,DIRECTORATE OF MEDICALEDUCATION
|
November 17, 2014 |
K.S. PURURARAS Vs. P.N.V. EASWARAN
|
September 25, 2014 |
K.S. SHARFUDEEN Vs. UNION OF INDIA
|
June 19, 2014 |
K.S. SUBBIAH Vs. TAMIL NADU ELECTRICITY BOARD
|
July 4, 2014 |
K.S. THIRUNAVUKARASU Vs. K.N. VELUSAMY
|
July 2, 2014 |
K.S. UTHAYARAJ Vs. STATE, REP. BY THE INSPECTOR OF POLICE,
PATTIVEER
|
April 21, 2014 |
K.S.R. SELVARAJAN Vs. STATE
|
September 22, 2014 |
K.S.SIVASHANMUGAM Vs. RANGASAMY GOUNDER
|
October 30, 2014 |
K.T. KUMARAVEL Vs. THE CHAIRMAN CUM MANAGING DIRECTOR
|
December 4, 2014 |
K.T.V. HEALTH FOODS (P) LIMITEDREP. BY ITS DIRECTOR MR. S. DURAI BABU Vs. THE CHAIRMAN TAMIL NADU ELECTRICITY BOARD, THE SUPERINTENDING ENGINEER CHENNAI EDC/ NORTH AND INDIAN BANK ASSET RECOVERY MANAGEMENT
|
April 17, 2014 |
K.V. JEYARAJ Vs. CHANCELLOR OF UNIVERSITIES
|
June 26, 2014 |
K.V. RAJAGOPAL Vs. THE COMMISSIONER OF CUSTOMS TRICHY
|
December 11, 2014 |
K.V. SESHAIAH CHETTY & CO. Vs. STATE OF TAMILNADU
|
November 19, 2014 |
K.VALLIAMMAL Vs. K.KRISHNAMURTHY
|
June 2, 2014 |
KAESAV SAW MILL Vs. ASSISTANT COMMISSIONER
|
July 17, 2014 |
KAILASH SARDA Vs. COMMISSIONER OF INCOME TAX VIII
|
February 10, 2014 |
KAL CABLES PVT. LTD Vs. SECRETARY, MINISTRY OF INFORMATION & BROADCASTING
|
September 5, 2014 |
KALAI SELVI, W/O MOHAMMED ANIFA ALIAS ANIFA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE, TIRUCHIRAPPALLI CITY
|
July 18, 2014 |
KALAIARASI Vs. THE SECRETARY TO GOVERNMENT
|
July 7, 2014 |
KALAIMANI Vs. SIVAKUPPUSAMY
|
January 9, 2014 |
KALAISELVI Vs. THE PRINCIPAL SECRETARY TO GOVT., HOME, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, THIRUVARUR DISTRICT
|
April 21, 2014 |
KALAISELVI Vs. A. SIVASUBRAMANIAN
|
November 10, 2014 |
KALAVATHY Vs. A. PANDIAN
|
June 9, 2014 |
KALAVATHY Vs. THE STATE OF TAMILNADU REP. BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND THE COMMISSIONER OF POLICE, CHENNAI POLICE, EGMORE
|
April 15, 2014 |
KALAVATHY Vs. STATE
|
May 21, 2014 |
KALIANNA GOUNDER Vs. KOLANDAIVEL
|
September 3, 2014 |
KALIMUTHU Vs. THE SECRETARY TO GOVERNMENT
|
September 25, 2014 |
KALIMUTHU Vs. SIVAKAMIAMMAL
|
October 31, 2014 |
KALIYAPERUMAL Vs. VELAYUTHAM
|
September 11, 2014 |
KALIYAPPAN Vs. THE INSPECTOR OF POLICE
|
October 13, 2014 |
KALIYAPPAN AND ORS. Vs. THE STATE OF TAMIL NADU REP. BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT ENVIRONMENT AND FOREST DEPARTMENT, THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND THE CHIEF WILD LIFE WARDEN
|
April 15, 2014 |
KALLIDAIKURICHI WEAVERS CO-OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED Vs. DEPUTY DIRECTOR
|
November 20, 2014 |
KALPANA Vs. PRINCIPAL SECRETARY TO THE GOVT.
|
June 11, 2014 |
KALYANASUNDARAM Vs. INSPECTOR POLICE
|
August 14, 2014 |
KALYANI Vs. STATE OF TAMIL NADU
|
March 26, 2014 |
KALYANI Vs. P. CHOCKALINGAM
|
September 24, 2014 |
KALYANI Vs. STATE
|
September 2, 2014 |
KALYANI Vs. KR VR VEERAPPA CHETTIAR
|
September 12, 2014 |
KAMACHI STEELS LTD. Vs. COMMISSIONER OF C. EX., CHENNAI-II
|
November 17, 2014 |
KAMALA Vs. THE SECRETARY TO GOVERNMENT
|
October 13, 2014 |
KAMALA Vs. STATE OF TAMIL NADU
|
March 7, 2014 |
KAMALA NIKETON MONTESSORI SCHOOL Vs. STATE HUMAN RIGHTS COMMISSION OF TAMIL NADU; CONSUMER PROTECTION COUNCIL, TAMIL NADU; BERNADINE MADEEN; MILENDA RENAVANHALTREN; M V PALANICHAMY
|
March 26, 2014 |
KAMALAM Vs. STATE OF TAMIL NADU
|
September 12, 2014 |
KAMAT HOTELS (INDIA) LIMITED Vs. ROYAL ORCHID HOTELS LIMITED
|
February 7, 2014 |
KAMATCHI Vs. THE STATE
|
November 3, 2014 |
KAMATCHIAMMAL, W/O RAMARAJ Vs. ADDITIONAL SECRETARY, GOVERNMENT OF INDIA; SECRETARY, GOVERNMENT OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; INSPECTOR OF POLICE, CSCID, DINDIGUL
|
July 10, 2014 |
KAMRUNNISSA Vs. THE DISTRICT COLLECTOR CUDDALORE
|
November 11, 2014 |
KANAGASABAPATHY Vs. STATE
|
December 19, 2014 |
KANCHANA Vs. THE STATE
|
September 8, 2014 |
KANDASAMY Vs. MUTHAMMAL
|
June 10, 2014 |
KANDASAMY; MARIAPPAN Vs. KALLIAPPAN; SANGIAMMAL; TIRUMOORTHY; MARIYATHAL; GEEVARATHINAM; VEELUMANI; VISALAKSHI; JAGANATHAM; J SUNDARARAJAN
|
September 1, 2014 |
KANDEEBAN Vs. INSPECTOR OF POLICE
|
March 18, 2014 |
KANDHA SUBBIAN Vs. PACKIALAKSHMI
|
October 16, 2014 |
KANDHASAMY Vs. GANAPATHY GOUNDER
|
November 17, 2014 |
KANIMOZHI Vs. STATE
|
August 20, 2014 |
KANNAAPPAN IRON AND STEEL CO. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
December 4, 2014 |
KANNAN Vs. STATE
|
June 16, 2014 |
KANNAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
September 15, 2014 |
KANNAN Vs. STATE
|
December 23, 2014 |
KANNAN Vs. STATE
|
June 20, 2014 |
KANNAN Vs. OM MURUGAN
|
January 3, 2014 |
KANNAN Vs. STATE
|
September 4, 2014 |
KANNAN Vs. SUPERINTENDENT OF POLICE
|
October 29, 2014 |
KANNAN Vs. S.DAMODARAN
|
November 21, 2014 |
KANNAN Vs. STATE
|
August 27, 2014 |
KANNAN Vs. STATE
|
November 6, 2014 |
KANNAN Vs. STATE OF TAMIL NADU
|
November 5, 2014 |
KANNAN (DIED) Vs. DHANALAKSHMI
|
October 17, 2014 |
KANNAN ALIAS MUTHUKUMAR Vs. THE STATE, REPRESENTED BY THE INSPECTOR OF POLICE, CANTONMENT POLICE STATION, TRICHY
|
January 30, 2014 |
KANNIAH NAIDU Vs. KALAICHELVAN
|
June 23, 2014 |
KANNIAMMA Vs. COMMISSIONER OF POLICE
|
April 16, 2014 |
KANTHAMMAL; BABU @ ADHITHYA; RAMESH BABU; MUNUSAMY; RAJENDRAN Vs. JOTHI; SUB REGISTRAR, ARAKKONAM
|
July 1, 2014 |
KANTHASAMY Vs. ANNAMMAL
|
March 28, 2014 |
KARANDHAI TAMIL SANGAM Vs. THE INSPECTOR GENERAL OF REGISTRATION
|
September 11, 2014 |
KARIMULLA Vs. K. UDAYAKUMAR & ANOTHER
|
March 6, 2014 |
KARMEGAM Vs. DHARMALINGAM
|
October 14, 2014 |
KARNATAKA STATE TRANSPORT CORPORATION LTD , BANGALORE Vs. TMT T S SAVITHRI AND OTHERS
|
June 27, 2014 |
KARPAGAVINAYAGA ASSOCIATES Vs. INSPECTOR GENERAL
|
September 16, 2014 |
KARTHICK Vs. THE JOINT COMMISSIONER DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
|
July 4, 2014 |
KARTHICK Vs. JOINT COMMISSIONER
|
September 19, 2014 |
KARTHICK Vs. THE INSPECTOR OF POLICE
|
December 9, 2014 |
KARTHICK @ KARTHIKEYAN Vs. STATE INSPECTOR OF POLICE
|
September 1, 2014 |
KARTHICK THEODRE Vs. STATE
|
April 30, 2014 |
KARTHIK HOMES Vs. S. MANVIZHI
|
November 5, 2014 |
KARTHIKEYAN Vs. P. JAYANTHI (UNSOUND PERSON)
|
February 12, 2014 |
KARUNA Vs. S DHANAKOTTI
|
April 30, 2014 |
KARUNAKARAN Vs. M. SUNDARAADIVELU
|
January 2, 2014 |
KARUNAKARAN Vs. STATE
|
January 10, 2014 |
KARUNANIDHI Vs. DIRECTOR GENERAL OF POLICE
|
February 18, 2014 |
KARUPPANA COUNDER Vs. SHANMUGA COUNDER
|
June 27, 2014 |
KARUPPANNA GOUNDER Vs. PALANIAMMAL; SIVAKUMAR
|
August 11, 2014 |
KARUPPANNAN Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
October 27, 2014 |
KARUPPASAMY Vs. STATE
|
August 6, 2014 |
KARUPPASAMY Vs. STATE
|
December 22, 2014 |
KARUPPASAMY Vs. STATE
|
November 5, 2014 |
KARUPPATHAL Vs. THE GOVERNMENT OF TAMIL NADU
|
May 7, 2014 |
KARUPPATHAL Vs. ARUNACHALAM
|
February 20, 2014 |
KARUPPIAH Vs. THE INSPECTOR OF POLICE
|
October 17, 2014 |
KARUPPIAH Vs. C. MUNIYAPPAN
|
March 14, 2014 |
KARUPPUSAMY Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
June 11, 2014 |
KARUR K.C.P. PACKKAGINGS LTD. Vs. COMMISSIONER OF CUS., TUTICORIN
|
December 3, 2014 |
KASI Vs. STATE
|
May 14, 2014 |
KASI AMMAL Vs. S V NATESA THEVAR
|
April 7, 2014 |
KASIAMMAL Vs. LAKSHMI
|
December 12, 2014 |
KASIRAJAN Vs. STATE
|
December 8, 2014 |
KASIRAM PAPER AGENCIES Vs. R.V. SOWLEE
|
December 15, 2014 |
KASTHURI Vs. M. GOPU
|
June 20, 2014 |
KAVETTI NAICKER Vs. P SUBRAMANI
|
February 13, 2014 |
KAVITHA Vs. N. USHA
|
August 18, 2014 |
KAVITHA Vs. LAKSHIMEKANDH
|
November 20, 2014 |
KAVITHA Vs. SECRETARY TO THE GOVERNMENT
|
March 10, 2014 |
KAVITHA Vs. NALLAPONNU
|
April 17, 2014 |
KAVITHA Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT, CENTRAL PRISON
|
September 2, 2014 |
KEYARAM HOTELS P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
November 11, 2014 |
KIBS HOISERY MILLS PVT. LIMITED Vs. THE SPECIAL DIRECTOR DIRECTORATE OF ENFORCEMENT FOREIGN EXCHANGE MANAGEMENT ACT
|
December 9, 2014 |
KIDDIES CHOICE, REP BY ITS PROPRIETOR Vs. MEYYAMMAI; PL KANNAN; PL NACHIAPPAN
|
June 26, 2014 |
KISHORKUMAR GOKALDAS DEVELOPERS & PROMOTERS Vs. COMMISSIONER OF SERVICE TAX
|
August 21, 2014 |
KLUBER LUBRICATION INDIA PVT. LTD Vs. COMMISSIONER OF CUS
|
April 4, 2014 |
KOLANDAIVEL Vs. VELUMANI
|
February 5, 2014 |
KOLANDAIVEL Vs. VALLIAMMAL
|
July 30, 2014 |
KOLLI VENKATA MOHAN RAO Vs. J.M. PATRICIA
|
November 27, 2014 |
KOLLIDAM AARU PATHUKAPPU NALA SANGAM Vs. UNION OF INDIA
|
August 6, 2014 |
KOMARASAMY AND ORS Vs. BATHRI AND ORS
|
February 18, 2014 |
KONDUMURI GANIKAMMA Vs. MEMBER SECRETARY
|
February 28, 2014 |
KONGU INDUSTRIAL TRAINING CENTRE Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING
|
October 14, 2014 |
KONGU NADU VETTUVA GOUNDER ELAINGAR NALA SANGAM Vs. THE DISTRICT COLLECTOR
|
November 10, 2014 |
KONGU NADU VETTUVA GOUNDER ELAINGAR NALA SANGAM Vs. INSPECTOR GENERAL OF POLICE, COIMBATORE
|
January 24, 2014 |
KOSALAI Vs. SECRETARY TO GOVERNMENT
|
September 8, 2014 |
KOTAK MAHINDRA BANK LIMITED Vs. SIVANANDA STEELS LIMITED
|
June 18, 2014 |
KOTAK MAHINDRA BANK LTD Vs. K. PRIYALATHA
|
January 2, 2014 |
KOTHARI PETROCHEMICALS LTD. Vs. UNION OF INDIA
|
September 24, 2014 |
KRISHNA & CO. Vs. COMMISSIONER OF CUS.
|
November 7, 2014 |
KRISHNA PONNUSWAMY Vs. PUNITHA ANAND
|
April 28, 2014 |
KRISHNAAGENCIES Vs. THE DEPUTY COMMERCIAL TAX OFFICER AND CHECKPOST OFFICER
|
November 6, 2014 |
KRISHNAGIRI MANAVALA KALAI SANGAM REP. BY ITS PRESIDENT MR. NAGARAJ Vs. THE SUPERINTENDENT OF POLICE, KRISHNAGIRI DISTRICT
|
May 8, 2014 |
KRISHNAKUMAR Vs. THE STATE
|
November 6, 2014 |
KRISHNAKUMAR SUB-INSPECTOR OF POLICE Vs. CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
July 8, 2014 |
KRISHNAMMAL Vs. STATE OF TAMIL NADU
|
October 31, 2014 |
KRISHNAMOORTHY Vs. SUB COLLECTOR-CUM-DISTRICT MANAGER
|
August 21, 2014 |
KRISHNAN Vs. PERUMAL
|
September 8, 2014 |
KRISHNAN Vs. P. USHADEVI
|
November 11, 2014 |
KRISHNASWAMY EDUCATION TRUST Vs. JABELY EDWARD
|
August 6, 2014 |
KRISHNASWAMY TEMPLE, KALINGARAJAPURAM; N VENU; DILLI; P RAGU Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT; REVENUE DIVISIONAL OFFICER, PADMANABHAPURAM; TAHSILDAR, VILAVANCODE TALUK; DILLY; RENUKA; VASANTHA; RATHA; SINTHAMANI; MURUGAN; SURESH AND ORS
|
July 3, 2014 |
KRTHIKA AGENCIES Vs. THE ASSISTANT COMMISSIONER (CT) (FAC)
|
October 9, 2014 |
KSPS NATARAJAN & CO. Vs. THE ASST. COMMISSIONER OF INCOME TAX
|
December 17, 2014 |
KUBESH Vs. STATE OF TAMIL NADU
|
July 4, 2014 |
KULANDAI VELU Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
|
August 14, 2014 |
KULANTHAI ESU Vs. THE DISTRICT COLLECTOR
|
October 14, 2014 |
KULANTHAIVEL Vs. THE STATE REPRESENTED BY INSPECTOR OF POLICE, THENKARAI POLICE STATION
|
April 10, 2014 |
KULANTHAIVELU THEVAR Vs. VEERAPTHIRAN
|
November 25, 2014 |
KUMAR Vs. THE SECRETARY TO GOVERNMENT
|
June 3, 2014 |
KUMAR Vs. STATE
|
December 1, 2014 |
KUMAR Vs. STATE BY INSPECTOR OF POLICE
|
November 6, 2014 |
KUMAR Vs. STATE OF TAMIL NADU
|
September 22, 2014 |
KUMAR @ MAGILMANNAN Vs. STATE
|
July 31, 2014 |
KUMAR SINNIAH Vs. STATE OF TAMIL NADU AND ORS.
|
September 2, 2014 |
KUMARASAMY Vs. RAMU AMMAL
|
February 27, 2014 |
KUMARASAMY Vs. PALANIYAMMAL
|
November 27, 2014 |
KUMARESAN Vs. STATE OF TAMIL NADU
|
March 3, 2014 |
KUMARESAN Vs. SABASTHIYAN
|
January 23, 2014 |
KUPPANNA GOUNDER Vs. SRINIVASAN
|
January 10, 2014 |
KUPPUSAMY UDAYAR Vs. E. AYYASAMY
|
October 8, 2014 |
KURUVAMANI Vs. A MUTHU
|
June 5, 2014 |
KUZHANTHAIAPPA GOUNDER Vs. NACHIMUTHU
|
December 17, 2014 |
KWALITY MILLS PRIVATE LTD Vs. M CHOCKALINGAM CHETTIAR
|
October 9, 2014 |
L & T KOBELCO MACHINERY PVT. LTD. Vs. ASSISTANT COMMISSIONER (CT), KANCHEEFURAM ASSESSMENT CIRCLE
|
November 17, 2014 |
L & T VALVES LTD. Vs. ASSISTANT COMMERCIAL TAX OFFICER
|
August 22, 2014 |
L & T. FINANCE LIMITED Vs. J.K.S. CONSTRUCTIONS PVT.LTD.
|
June 12, 2014 |
L NARAYANA REDDY Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI
|
April 17, 2014 |
L SARASWATHI Vs. STATE OF TAMIL NADU; DEPUTY DIRECTOR OF HORTICULTURE, TIRUNELVELI; COMMISSIONER FOR DISCIPLINARY PROCEEDINGS
|
August 8, 2014 |
L. ADAIKKALASAMY Vs. SECRETARY TAMIL NADU HOUSING & URBAN DEVELOPMENT
|
August 19, 2014 |
L. AMUDHA Vs. THE STATE OF TAMILNADU
|
November 6, 2014 |
L. JAMES VINCENT Vs. THE CONTROLLER OF EXAMINATION ANNA UNIVERSITY
|
October 13, 2014 |
L. JAYAKUMAR Vs. CENTRAL BANK OF INDIA
|
October 30, 2014 |
L. JAYAKUMAR Vs. CENTRAL BANK OF INDIA
|
October 1, 2014 |
L. KALAVATHI Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
February 17, 2014 |
L. RAJESWARI Vs. SPECIAL TAHSILDAR
|
August 6, 2014 |
L. RAVI Vs. THE JOINT COMMISSIONER HR & CE ADMINISTRATIVE
DEPARTMENT & OTHERS
|
June 12, 2014 |
L. SABJAN Vs. DISTRICT COLLECTOR
|
June 4, 2014 |
L. SUGENESWARAN Vs. CHIEF ENGINEER/PERSONNEL TAMIL NADU
|
January 29, 2014 |
L. THANAMMAL Vs. THE DIRECTOR
|
September 10, 2014 |
L. UDHAYAKUMAR Vs. STATE OF TAMIL NADU
|
February 28, 2014 |
L. UDHAYAKUMAR Vs. THE STATE OF TAMIL NADU
|
November 17, 2014 |
LA FREIGHT LIFT PVT. LTD. Vs. CESTAT
|
July 17, 2014 |
LA FREIGHTLIFT PVT. LTD. Vs. CESTAT, CHENNAI
|
November 20, 2014 |
LAKSHMANAN Vs. STATE
|
March 18, 2014 |
LAKSHMANAN Vs. STATE
|
November 25, 2014 |
LAKSHMI Vs. STATE
|
November 28, 2014 |
LAKSHMI Vs. DISTRICT COLLECTOR
|
September 11, 2014 |
LAKSHMI Vs. K. SEKAR
|
February 24, 2014 |
LAKSHMI Vs. STATE
|
June 9, 2014 |
LAKSHMI AMMAL Vs. SETHURAMAYI
|
August 19, 2014 |
LAKSHMI AUTOMATIC LOOM WORKS LIMITED Vs. VIBROMECH ENGINEERS & SERVICES LIMITED
|
December 23, 2014 |
LAKSHMI AUTOMATIC LOOM WORKS LTD. Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
|
August 1, 2014 |
LAKSHMI JEWELLERS Vs. AUTHORISED OFFICER
|
January 30, 2014 |
LAKSHMI MILLS CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 27, 2014 |
LAKSHMI NARAYANAN @ HARI Vs. THULASIMANI; KARTHIK; BASKARAN; LOGANANTHAN
|
August 8, 2014 |
LAKSHMIAMMAL Vs. SAROJA
|
October 17, 2014 |
LAKSHMINARAYANAN Vs. SECRETARY TO THE GOVERNMENT
|
March 4, 2014 |
LAL CHEMICALS Vs. THE DISTRICT COLLECTOR-CUM-DISTRICT MAGISTRATE
|
October 17, 2014 |
LANXESS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 2, 2014 |
LATHA Vs. STATE OF TAMIL NADU
|
March 26, 2014 |
LATHA Vs. STATE OF TAMIL NADU
|
September 18, 2014 |
LAXMI SELVARAAJ TEX. P. LTD. Vs. INSPECTOR GENERAL OF REGISTRATION AND ORS.
|
September 3, 2014 |
LEJEUNE RAMOT SARODJA Vs. KAVITHA
|
April 23, 2014 |
LIJO GEORGE Vs. SARAH RACHEL
|
February 11, 2014 |
LILLIPUT KIDSWEAR LIMITED Vs. ASHOK TEX
|
September 1, 2014 |
LILLY Vs. STATE OF TAMIL NADU
|
August 5, 2014 |
LION DATES (P) LTD. Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
|
November 20, 2014 |
LISTER TECHNOLOGIES PRIVATE LIMITED Vs. MUKUNDHAN DAKSHINAMURTHI AND ORS.
|
September 3, 2014 |
LOGANAYAKI Vs. RAJESWARI AMMAL
|
February 24, 2014 |
LOGARANI Vs. KUBENTHIRAN
|
November 12, 2014 |
LOURDHU MARY Vs. B. AROKIYA MARY
|
June 30, 2014 |
LUKKAD IMPEX Vs. COMMISSIONER OF CUSTOMS (APPEALS), CHENNAI
|
August 11, 2014 |
LYCA PRODUCTION PVT. LTD. Vs. THE GOVERNMENT OF TAMIL NADU
|
November 27, 2014 |
M A C BASHIR ALI AND ORS Vs. O V NAMBIAR, MANAGING DIRECTOR AND ORS
|
February 13, 2014 |
M A SINEKHA Vs. CONTROLLER OF EXAMINATION (FAC)
|
September 16, 2014 |
M AAMIRA FATHIMA Vs. ANNAMALAI UNIVERSITY, ANNAMALAI
|
December 2, 2014 |
M ANBALAGAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 23, 2014 |
M ANITHA Vs. STATE OF TAMIL NADU
|
March 12, 2014 |
M ANNAMALAI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT CHENNAI
|
April 22, 2014 |
M ARULAPPAN Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU ELECTRICITY BOARD DEPARTMENT
|
February 14, 2014 |
M ASHOKAN Vs. A RAJESH
|
August 25, 2014 |
M C VIJAYAKUMAR Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD
|
September 20, 2014 |
M D VENKATESAN Vs. SECRETARY, HOUSING & URBAN DEVELOPMENT DEPARTMENT; CHAIRMAN, TAMIL NADU HOUSING BOARD; SPECIAL COMMISSIONER AND LAND ADMINISTRATION; SPECIAL TAHSILDAR (LA), HOUSING SCHEME
|
December 16, 2014 |
M DAVAMANI CHRISTOBER; S DAVID AMIRTHA RAJAN Vs. ALAGAPPA UNIVERSITY; S DAVID AMIRTHA RAJAN; UNIVERSITY GRANTS COMMISSION; MADURAI KAMARAJ UNIVERSITY; DIRECTOR OF COLLEGIATE EDUCATION; JOINT DIRECTOR OF COLLEGIATE EDUCATION; GOVERNING COUNCIL OF AMERICAN COLLEGE; M DHAVAMANI CHRISTOBER
|
July 2, 2014 |
M ESWARI Vs. REGIONAL MANAGER MSTC LTD
|
January 10, 2014 |
M GOMATHI W/O MURUGESAN Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, THANJAVUR DISTRICT; INSPECTOR OF POLICE, THANJAVUR MEDICAL COLLEGE HOSPITAL POLICE STATION
|
August 1, 2014 |
M GOVINDARAJAN Vs. STATE OF TAMIL NADU; DIRECTOR GENERAL (HIGHWAYS)
|
September 1, 2014 |
M IYYAPPAN Vs. TAMIL NADU ELECTRICITY BOARD; CHIEF ENGINEER (PERSONNEL); SUPERINTENDING ENGINEER
|
September 2, 2014 |
M JEEVA JEYARANI Vs. STATE OF TAMIL NADU; JOINT DIRECTOR (AIDED SCHOOLS), DIRECTORATE OF ELEMENTARY EDUCATION; CHAIRMAN, EDUCATIONAL BOARD-TELC; M NATCHATRARAJ; DISTRICT ELEMENTARY EDUCATIONAL OFFICER; ASSISTANT ELEMENTARY EDUCATIONAL OFFICER; CORRESPONDENT, B H M PRIMARY SCH
|
July 14, 2014 |
M K ALAGIRI Vs. STATE; EXECUTIVE OFFICER,
|
September 8, 2014 |
M KAMALA KANNAN Vs. M MANIKANDAN
|
March 14, 2014 |
M KANNAN Vs. NANDHA BALAN
|
July 17, 2014 |
M KESAVARAM Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT, DINDIGUL; BLOCK DEVELOPMENT OFFICER (PANCHAYAT), DINDIGUL; PRESIDENT, PALLAPPATTU VILLAGE PANCHAYAT DINDIGUL PANCHAYAT UNION
|
April 30, 2014 |
M LAZAR Vs. SUPERINTENDENT OF POLICE
|
October 31, 2014 |
M MANIKANDAN Vs. STATE OF TAMIL NADU AND ORS
|
January 27, 2014 |
M MEENAKSHI Vs. TAMIL NADU MANUAL WORKERS WELFARE BOARD; LABOUR OFFICER (SOCIAL SECURITY SCHEME); COMMISSIONER OF LABOUR, DMS COMPOUND
|
June 19, 2014 |
M MOHAMMED Vs. UNION OF INDIA
|
October 10, 2014 |
M MURUGESAN Vs. GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR,
TAMIL NADU HOUSING BOARD; SPECIAL THASILDAR,
(LAND ACQUISITION), HOUSING SCHEME
|
September 3, 2014 |
M NAGESH Vs. SUB COLLECTOR HOSUR, KRISHNAGIRI DISTRICT; STATE LEVEL SCRUTINY COMMITTEE
|
July 2, 2014 |
M NALLATHAMBI Vs. GOVERNMENT OF INDIA
|
February 25, 2014 |
M NATARAJAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
January 27, 2014 |
M PADMINI Vs. M ANANDHAN
|
March 18, 2014 |
M PALANISAMY Vs. P RAJAGOPALAN
|
August 8, 2014 |
M PONRAJ; KALIMUTHU; PANDIAN @ THANGAPANDIAN Vs. STATE
|
August 4, 2014 |
M R SHEIK ABDULLA Vs. P MADURAI
|
April 23, 2014 |
M RADHESHYAMLAL Vs. VASANTHA KUMAR (DECEASED); R K JOSHI; SHAILESH VASANTHA KUMAR; V SANDHYA; V ANAND KUMAR; R KANNABIRAN
|
April 25, 2014 |
M RAJA Vs. STATE BANK OF INDIA
|
July 23, 2014 |
M RAMAJAYAM Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 21, 2014 |
M RAMAMURTHY Vs. N A RAMAKRISHNAN
|
September 5, 2014 |
M RAMARAJPANDIAN Vs. COMMISSIONER, CORPORATION OF MADURAI; PRESIDENT, MADURAI OMNI BUS TRAVEL OWNERS
|
June 26, 2014 |
M RAVINDER KUMAR Vs. CORONET CONSTRUCTIONS
|
November 17, 2014 |
M RUBASRI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD
|
June 26, 2014 |
M SARATHKUMAR Vs. MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICE RECRUITMENT; SUPERINTENDENT OF POLICE VILLUPURAM DISTRICT; INSPECTOR OF POLICE KEDAR POLICE STATION
|
September 23, 2014 |
M SARAVANAN Vs. SECRETARY, REVENUE DEPARTMENT; SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT; ADDITIONAL DIRECTOR OF SURVEY AND LAND RECORDS; ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS, THANJAVUR
|
April 23, 2014 |
M SARAVANAN Vs. STATE
|
April 15, 2014 |
M SATHIYA PRAKASH Vs. STATE
|
April 29, 2014 |
M SHANMUGAVEL; M PALANIVEL Vs. SECRETARY STATE TRANSPORT AUTHORITY PUDUCHERRY; STATE TRANSPORT AUTHORITY CHENNAI; M VASUDEVAN; M PALANIVEL; M SHANMUGAVEL; M VENKATESAN; S VANAJA; R MAHESWARI
|
April 2, 2014 |
M SRIDARAN Vs. ARANTHAI ANNADURAI
|
July 4, 2014 |
M THAGIR NISHA Vs. STATE; DISTRICT EDUCATIONAL OFFICER, THIRUVARUR; HEAD MASTER, GOVERNMENT HIGH SCHOOL, KATTIMEDU
|
April 9, 2014 |
M THANGAMMAL Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE,; INSPECTOR OF POLICE,
|
August 20, 2014 |
M THANGAPANDIAN Vs. DEPUTY GENERAL MANAGER (B & O) STATE BANK OF INDIA; CHIEF MANAGER, STATE BANK OF INDIA; CHIEF MANAGER/INQUIRY OFFICER, STATE BANK OF INDIA
|
July 11, 2014 |
M VEERAIYYA Vs. STATE OF TAMIL NADU; DEPUTY SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
|
September 17, 2014 |
M. ABDUL SALAM Vs. PRESIDING OFFICER, II ADDL. LABOUR COURT
|
July 25, 2014 |
M. AGARAMUTHU Vs. UNION OF INDIA
|
January 27, 2014 |
M. ANANDA RAJ Vs. THE CENTRAL PUBLIC INFORMATION OFFICER
|
July 2, 2014 |
M. ARUMUGAM Vs. THE REGISTRAR TAMIL NADU AGRICULTURAL UNIVERSITY
|
November 5, 2014 |
M. ARUMUGAM Vs. SECRETARY TO GOVERNMENT
|
March 4, 2014 |
M. ASHOKAN Vs. A. RAJESH
|
August 25, 2014 |
M. BADMANABHAN Vs. UNION OF INDIA
|
December 19, 2014 |
M. BALARAMAN Vs. STATE
|
June 14, 2014 |
M. BALASUBRAMANIAN Vs. THE GOVT. OF TAMIL NADU
|
September 8, 2014 |
M. BALENDRAN Vs. THE CHIEF CONSERVATOR OF FORESTS-CUM-FIELD DIRECTOR
|
October 15, 2014 |
M. BALU Vs. THE ADDITIONAL DIRECTOR GENERAL OF POLICE
|
December 16, 2014 |
M. BASKAR Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION
|
December 3, 2014 |
M. BASKAR Vs. SUB-REGISTRAR, PADAPPAI, SRIPERAMBUDUR TALUK, KANCHIPURAM DISTRICT AND ORS.
|
December 10, 2014 |
M. CHITRA DEVI Vs. DEPUTY COLLECTOR, PUDUCHERRY REVENUE DEPARTMENT
|
February 17, 2014 |
M. DAVID DURAI Vs. THE STATE OF TAMILNADU
|
October 15, 2014 |
M. DHANDAPANI Vs. THE ELECTION COMMISSIONER OF INDIA, REP. BY ITS CHIEF ELECTION COMMISSIONER AND OTHERS
|
May 7, 2014 |
M. DINESH KUMAR Vs. STATE
|
November 11, 2014 |
M. DURAIRAJ Vs. SUPERINTENDENT OF POLICE
|
February 5, 2014 |
M. DURAIRAJAN Vs. UNION OF INDIA
|
March 24, 2014 |
M. ELUMALAI Vs. S. RAJARAM
|
August 18, 2014 |
M. ESAKKI Vs. SECRETARY TO GOVERNMENT
|
September 25, 2014 |
M. FAROOK Vs. THE COLLECTOR
|
October 17, 2014 |
M. FATHIMA BEGUM Vs. PONDICHERRY UNIVERSITY
|
November 14, 2014 |
M. FATHIMA BEGUM Vs. TAMIL NADU STATE AIDS CONTROL SOCIETY, REP. BY ITS PROJECT DIRECTOR
|
November 7, 2014 |
M. GANAPATHY Vs. THE CHAIRMAN, TEACHERS RECRUITMENT BOARD
|
July 4, 2014 |
M. GANESAN Vs. THE GOVT. OF TAMIL NADU
|
December 10, 2014 |
M. GANESAN Vs. SREE VADIVAMBIGAI TEXTILES MILLS PVT. LTD
|
September 23, 2014 |
M. GOPINATH Vs. REVENUE DIVISIONAL OFFICER
|
June 16, 2014 |
M. GOPINATHAN PILLAI Vs. K. RADHAKRISHNAN
|
October 14, 2014 |
M. GOVINDAN Vs. NATESA NAICKER
|
October 31, 2014 |
M. GOVINDARAJU Vs. STATE OF TAMILNADU
|
November 26, 2014 |
M. GUNASUNDARI Vs. JOINT SECRETARY (COFEPOSA),GOVERNMENT OF INDIA
|
August 27, 2014 |
M. GURUBAKKIAM Vs. STATE LEVEL SCRUTINIZING COMMITTEE
|
October 29, 2014 |
M. HEMANATHAN Vs. PERSONAL ASSISTANT TO DISTRICT COLLECTOR
|
September 4, 2014 |
M. INDIRA Vs. THE DISTRICT COLLECTOR
|
November 20, 2014 |
M. JAGADEESAN Vs. DISTRICT COLLECTOR
|
July 15, 2014 |
M. JAHEER HUSSAIN Vs. THE GOVERNMENT OF TAMIL NADU
|
February 11, 2014 |
M. JANAGARAJAN Vs. SUPERINTENDENT OF POLICE
|
September 11, 2014 |
M. JANARTHANAN Vs. CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD
|
June 9, 2014 |
M. JAYASANKAR Vs. GOVT. OF TAMIL NADU
|
April 4, 2014 |
M. JEEVA JEYARANI Vs. STATE OF TAMIL NADU
|
July 14, 2014 |
M. KAILASAM Vs. THE ADDITIONAL DISTRICT MAGISTRATE
|
October 13, 2014 |
M. KALA DEVI Vs. KASTHOORI JEYARANI
|
October 16, 2014 |
M. KALAISELVI Vs. STATE
|
January 10, 2014 |
M. KALAIVANI Vs. N. BALAKRISHNAN
|
August 11, 2014 |
M. KALIAMOORTHY Vs. DHANUSKODI
|
October 10, 2014 |
M. KARTHIKEYAN Vs. ELECTION COMMISSION OF INDIA REP. BY ITS SECRETARY NIRVACHAN SADAN, THE CHIEF ELECTORAL OFFICER OF TAMIL NADU PUBLIC ELECTIONS DEPARTMENT AND THE RETURNING OFFICER TIRUPPUR PARLIAMENT CONSTITUENCY
|
May 8, 2014 |
M. KASINATHAN Vs. P. MURUGAIYAN
|
November 11, 2014 |
M. KASIRAJAN Vs. M. RAVI KUMAR
|
September 22, 2014 |
M. KAVITHA Vs. INSPECTOR OF POLICE
|
September 24, 2014 |
M. KAVYA Vs. THE CHAIRMAN, UNIVERSITY GRANTS COMMISSION
|
December 4, 2014 |
M. KOKILA Vs. THE STATE OF TAMIL NADU REP. BY THE PRINCIPAL SECRETARY TO GOVERNMENT SOCIAL WELFARE AND ORS.
|
March 24, 2014 |
M. KOKILA Vs. A. DHANALAKSHMI
|
January 30, 2014 |
M. KRISHNAMOORTHY Vs. SAHARA BIBI
|
July 4, 2014 |
M. KRISHNAN Vs. THE STATE
|
September 25, 2014 |
M. KRISHNAPPA Vs. THE CHIEF ENGINEER/PERSONNEL, THE SUPERINTENDING ENGINEER AND THE EXECUTIVE ENGINEER/O & M, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD.
|
January 29, 2014 |
M. KUMAR Vs. GOVERNMENT OF TAMIL NADU
|
November 18, 2014 |
M. KUMAR Vs. SUPERINTENDENT ENGINEER, PUBLIC WORK DEPARTMENT, THIRUVANNAMALAI
|
January 20, 2014 |
M. LAZAR Vs. THE SUPERINTENDENT OF POLICE
|
October 31, 2014 |
M. LEELA Vs. THE STATE OF TAMILNADU, REP. BY ITS SECRETARY TO GOVERNMENT AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUVANNAMALAI
|
April 9, 2014 |
M. MADHEESWARAN Vs. THE MANAGING DIRECTOR SAGOSERVE SALEM STARCH & SAGO MANUFACTURERS SERVICE INDUSTRIAL CO-OPERATIVE SOCIETY LTD.
|
November 14, 2014 |
M. MALATHY Vs. DISTRICT COLLECTOR
|
September 18, 2014 |
M. MANI Vs. THE SECRETARY TO GOVERNMENT
|
June 5, 2014 |
M. MANIANNAN Vs. B. CHANDRIKA
|
June 23, 2014 |
M. MANICKAM Vs. SECRETARY TO GOVERNMENT, COMMERCIAL TAXES & REGISTRATION (H) DEPARTMENT
|
January 2, 2014 |
M. MANIKANDAN Vs. STATE OF TAMIL NADU
|
January 27, 2014 |
M. MANOHARAN Vs. T. MUNUSAMY
|
June 23, 2014 |
M. MARIAMMAL Vs. SUPERINTENDENT OF POLICE
|
October 17, 2014 |
M. MARIMUTHU Vs. REGIONAL JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
July 14, 2014 |
M. MARIRAJAN Vs. THE SECRETARY TO GOVERNMENT
|
September 25, 2014 |
M. MOHAMED RAFFIQ Vs. CHAIRMAN,TAMIL NADU HOUSING BOARD
|
January 27, 2014 |
M. MOHAMED SADIQ Vs. INSPECTOR GENERAL OF REGISTRATION REGISTRATION DEPARTMENT
|
January 28, 2014 |
M. MOHAMMAD ALI JINNAH Vs. M. BALGEES BEEVI
|
August 18, 2014 |
M. MOIZUDDIN Vs. THE SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
|
June 17, 2014 |
M. MUNEER AHAMED Vs. THE COMMISSIONER, MADURAI MUNICIPAL CORPORATION
|
September 24, 2014 |
M. MURUGAN Vs. THE STATE
|
October 31, 2014 |
M. MURUGESAN Vs. THE INSPECTOR GENERAL OF REGISTRATION
|
June 13, 2014 |
M. NACHIAPPAN Vs. SELLAMMAL
|
December 19, 2014 |
M. NAGAMMAL Vs. M. SUNDARAMBAL
|
September 22, 2014 |
M. NANDHADEVI Vs. STATE
|
January 29, 2014 |
M. NARAYANASAMY Vs. SABITHA
|
November 21, 2014 |
M. NATARAJAN Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
January 27, 2014 |
M. NATARAJAN Vs. A. SIVASUBRAMANIAN PILLAI
|
July 17, 2014 |
M. NATARAJAN Vs. M. VIJAYAPANDI
|
August 11, 2014 |
M. NIRMALA Vs. SUPDT. ENGINEER, T.N. GENERATION ELECTRICITY & DISTRIBUTION CORPN. LTD. & OTHERS
|
January 24, 2014 |
M. NISHA AKBAR Vs. THE SUPERINTENDENT OF POLICE
|
November 14, 2014 |
M. PALANICHAMI Vs. GOVERNMENT OF TAMIL NADU
|
September 24, 2014 |
M. PALANICHAMY Vs. THE ASSISTANT COMMISSIONER
|
September 17, 2014 |
M. PERUMAL Vs. THE PRINCIPAL SECRETARY & COMMISSIONER
|
June 24, 2014 |
M. PRAVEEN KUMAR Vs. CHIEF ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
January 6, 2014 |
M. PREMAVATHY Vs. B. PRAKASH
|
March 28, 2014 |
M. PUGALENDRAN Vs. COMMISSIONER
|
August 5, 2014 |
M. RAJA Vs. THE SUPERINTENDENT OF POLICE
|
July 14, 2014 |
M. RAJALAKSHMI AND ORS. Vs. STATE AND ORS.
|
September 4, 2014 |
M. RAJENDRAN Vs. THE MANAGEMENT OF ARUL ANANDARCOLLEGE
|
October 31, 2014 |
M. RAMACHANDRAN Vs. CHAIRMAN & MANAGING DIRECTOR, NEW DELHI
|
January 29, 2014 |
M. RAMAJAYAM Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 21, 2014 |
M. RAMAMOORTHY Vs. VICE CHANCELLOR, ALAGAPPA UNIVERSITY
|
August 21, 2014 |
M. RAMAMURTHY Vs. THE STATE LEVEL SCRUTINY COMMITTEE, REP. BY ITS CHAIRMAN AND PRINCIPAL SECRETARY TO GOVERNMENT AND
|
April 16, 2014 |
M. RAMASAMY Vs. STATE OF TAMIL NADU
|
September 22, 2014 |
M. RANI Vs. A. BALA
|
November 19, 2014 |
M. S. RUKMINI Vs. M. SORNALATHA
|
November 7, 2014 |
M. SADAGOPAN Vs. SHANMUGA GOUNDAR
|
April 11, 2014 |
M. SADASIVAN Vs. MANONMANIAM SUNDARANAR UNIVERSITY
|
July 17, 2014 |
M. SAGUNTHALA Vs. DIRECTOR (PERSONNEL), NEYVELI LIGNITE CORPORATION AND ORS.
|
December 22, 2014 |
M. SAMUEL SEKAR Vs. TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.
|
October 13, 2014 |
M. SANKAR Vs. SECRETARY TO GOVERNMENT
|
August 20, 2014 |
M. SANTHA KUMAR Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
|
June 13, 2014 |
M. SANTHAIYAN Vs. STATE OF TAMIL NADU
|
February 19, 2014 |
M. SARASWATHI Vs. R. SINGARAM
|
November 14, 2014 |
M. SARATHY Vs. SATHYA
|
July 14, 2014 |
M. SARAVANA KUMAR Vs. THE COMMANDANT, T.S.P., IX BATTALION
|
August 8, 2014 |
M. SASI KUMAR Vs. SUSEELA BAI
|
November 3, 2014 |
M. SATHEESH Vs. TAMIL NADU PUBLIC SERVICE COMMISSION, REP. BY ITS SECRETARY
|
April 30, 2014 |
M. SELVAM Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT, MADURAI
|
November 5, 2014 |
M. SELVAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT, FINANCE (CO-OPERATIVE AUDIT) DEPARTMENT AND ORS.
|
February 24, 2014 |
M. SENTHIL ARUMUGAM Vs. DISTRICT COLLECTOR
|
August 19, 2014 |
M. SENTHIL KUMAR Vs. THEDISTRICT COLLECTOR
|
November 10, 2014 |
M. SHAGUNTHALA DEVI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
August 18, 2014 |
M. SHANMUGAM Vs. THE SECRETARY TO GOVERNMENT
|
November 11, 2014 |
M. SOMASSOUNDIRAME Vs. EXECUTIVE ENGINEER
|
September 19, 2014 |
M. SRIDARAN Vs. ARANTHAI ANNADURAI
|
July 4, 2014 |
M. SUNDAR Vs. STATE
|
June 11, 2014 |
M. SUNDARAM Vs. THAYAR FOOD PRODUCTS
|
September 15, 2014 |
M. SUNDARESHWARI Vs. THEDIRECTOR OF HEALTH SERVICES
|
November 10, 2014 |
M. SUNDARI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
|
June 11, 2014 |
M. SURENDRAN Vs. STATE
|
November 12, 2014 |
M. SURESH Vs. R. NAGARATHINAM
|
November 18, 2014 |
M. SWAMINATHAN Vs. S.V. RAMESH
|
October 14, 2014 |
M. THANGAMMAL Vs. THE SECRETARY TO GOVERNMENT
|
October 31, 2014 |
M. THIRUMOORTHY Vs. DISTRICT COLLECTOR, TIRUPPUR DISTRICT
|
January 28, 2014 |
M. UMA Vs. STATE
|
December 8, 2014 |
M. UMADEVI Vs. THE STATE OF TAMIL NADU
|
April 28, 2014 |
M. VADIVEL Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION
|
June 11, 2014 |
M. VAIRAVAN Vs. KALIYAMMAL
|
December 8, 2014 |
M. VELMURUGAN Vs. S. RAMESH
|
December 22, 2014 |
M. VELU Vs. KUPPUSWAMY
|
October 20, 2014 |
M. VELU Vs. DISTRICT FOREST OFFICER, KODAIKANAL DIVISION, KODAIKANAL
|
June 3, 2014 |
M. VELUSWAMY Vs. INCOME TAX OFFICER
|
November 26, 2014 |
M. VENUGOPAL Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR
|
August 14, 2014 |
M. VETRI SELVAN Vs. HIGH COURT OF JUDICATURE AT MADRAS
|
December 17, 2014 |
M. VETRIVEL Vs. SHEK THAVUD
|
October 28, 2014 |
M. VIJAYA Vs. DINESH KUMAR
|
September 4, 2014 |
M. VIJAYALAKSHMI Vs. K. MURUGESAN
|
November 17, 2014 |
M. VINCENT PAUL Vs. CHIEF EDUCATIONAL OFFICER
|
February 19, 2014 |
M.A. SUDHAGAR Vs. GOVERNMENT OF TAMILNADU
|
June 19, 2014 |
M.A. VENUGOPAL Vs. N.R. SHANKAR
|
December 1, 2014 |
M.A.S. SUBBIAH CHETTIAR EDUCATIONAL CHARITABLE TRUST Vs. THE COMMISSIONER
|
December 11, 2014 |
M.ANNAMALAI Vs. THE DISTRICTCOLLECTOR
|
November 19, 2014 |
M.C. JAYASINGH Vs. MISHRA DHATU NIGAM LIMITED
|
January 23, 2014 |
M.CHINNASAMY Vs. CHIEF REVENUE CONTROL OFFICER
|
November 28, 2014 |
M.D. VARADHARAJAN Vs. STATE OF TAMIL NADU
|
January 23, 2014 |
M.E. BATHUL FATHIMA Vs. THE COMMISSIONER MADHAVARAM MUNICIPALITY
|
October 17, 2014 |
M.G. NARASIMHA RAO Vs. CHAIRMAN, BOARD OF GOVERNORS
|
February 18, 2014 |
M.H. AHAMED HUSSAIN Vs. THE PRESIDING OFFICER, LABOUR COURT
|
October 20, 2014 |
M.K. VIJAYA RAGHAVAN Vs. THE SECRETARY TO GOVERNMENT
|
December 1, 2014 |
M.KAMALAKANNAN Vs. VENKATESAN
|
November 27, 2014 |
M.KRISHNASAMY Vs. THE STATE OF TAMIL NADU
|
November 5, 2014 |
M.MANICKAM Vs. SECRETARY TO GOVERNMENT
|
January 2, 2014 |
M.P. MARIAPPAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
February 26, 2014 |
M.P. VENKIDUPATHY Vs. THE INSPECTOR OF POLICE
|
October 17, 2014 |
M.PANDIAN Vs. SUB INSPECTOR OFPOLICE
|
November 25, 2014 |
M.R. JUNAITHA BEGUM Vs. INDIA TOURISM DEVELOPMENT CORPORATIONLIMITED
|
November 7, 2014 |
M.R. SHEIK ABDULLA ALIAS SHEIK ABDUL RAHIM Vs. P.MADURAI
|
April 23, 2014 |
M.R.F. LIMITED Vs. SINGAPORE AIRLINES LIMITED
|
February 3, 2014 |
M.RAGUNATH Vs. STATE OF TAMIL NADU
|
August 8, 2014 |
M.S. MANIAM Vs. STATE BANK OF MYSORE
|
January 29, 2014 |
M.SELVARAJ Vs. PRESIDING OFFICER
|
June 6, 2014 |
M.SUDALAI Vs. THE STATE OF TAMILNADU
|
July 7, 2014 |
M.V. MAHESH KUMAR Vs. T. SARAVANAN
|
April 1, 2014 |
M.V. VIJAYARAGHAVAN STATE YOUTH WING CONVENOR Vs. SUPERINTENDENT OF POLICE
|
January 29, 2014 |
M.V.P. MARIAPPAN Vs. THE COMMISSIONER OF POLICE, TRICHY CITY AND ORS.
|
November 24, 2014 |
M/S. @ ROAD INC. Vs. E-LOGISTICS PRIVATE LTD.
|
April 10, 2014 |
M/S. A.R. METALLURGICALS (P) LIMITED Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
April 1, 2014 |
M/S. BALAJI TYRES, REP. BY ITS PROP. S. RAVI Vs. THE DEPUTY COMMERCIAL TAX OFFICER, RANIPET
|
May 8, 2014 |
M/S. CHOLAMANDALAM INVESTMENT & FINANCE CO. LTD. Vs. PHILOMINA GEORGE
|
March 17, 2014 |
M/S. CITILIGHTS PROPERTIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 8, 2014 |
M/S. CITY OFFICE EQUIPMENTS Vs. COMMISSIONER OF CUSTOMS
|
October 8, 2014 |
M/S. CRN INVESTMENTS (P) LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 13, 2014 |
M/S. D.V. MINERALS Vs. D.V.PRABURAJ
|
August 22, 2014 |
M/S. DECCAN CHRONICLES HOLDINGS LIMITED REP. BY ITS ASSISTANT GENERAL MANAGER, R. GURUPRASAD ORS. ETC. ETC. Vs. THE UNION OF INDIA, REPRESENTED BY ITS JOINT SECRETARY, RESERVE BANK OF INDIA, REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR AND CANARA BAN
|
August 11, 2014 |
M/S. DEEPIKA TRANSPORTS REP. BY ITS PROPRIETOR Vs. STATE OF TAMILNADU, REP. BY ITS SECRETARY
|
November 17, 2014 |
M/S. ESTEEM ALLOY CASTINGS P. LTD. Vs. COMMERCIAL TAX OFFICER
|
January 20, 2014 |
M/S. GANESH RAJAH ORGANISATION Vs. M/S. NATIONAL AGRICULTURAL MARKETING FEDERATION OF INDIA LTD.
|
March 21, 2014 |
M/S. GOLDEN VATS PRIVATE LTD. Vs. CHAIRMAN, TAMIL NADU STATE MARKETING CORPORATION LTD.
|
March 12, 2014 |
M/S. GOLDMINE INVESTMENTS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX BUSINESS CIRCLE-I
|
April 8, 2014 |
M/S. HARI & CO. Vs. FOOD CORPORATION OF INDIA
|
January 10, 2014 |
M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. V. PRAKASH
|
February 18, 2014 |
M/S. JAYASAKTHI LEATHERS PVT. LTD., REPRESENTED BY ITS MANAGING DIRECTOR M.P. ADIMOOLAM Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT AND INVESTMENT CORPORATION LTD.
|
March 17, 2014 |
M/S. K. AND CO. AND MR. D.P. VASHIST Vs. M/S. AASHAN AGENCIES THROUGH ITS PROPRIETOR MR. J. JAGDISH DHAMIJA
|
April 11, 2014 |
M/S. KWALITY MILLS PRIVATE LTD. Vs. M.CHOCKALINGAM CHETTIAR
|
October 9, 2014 |
M/S. L&T FINANCE LTD. Vs. M/S. J.K.S. CONSTRUCTIONS PVT. LTD.
|
February 10, 2014 |
M/S. LAXMI SELVARAAJ TEX PRIVATE LIMITED Vs. M/S. SELVARAAJ TEX PRIVATE LIMITED AND K.P.S. SELVARAAJ
|
April 4, 2014 |
M/S. MAHINDRA WORLD CITY DEVELOPERS LIMITED Vs. STATE OF TAMIL NADU
|
March 4, 2014 |
M/S. N.S. AGRO FARM & HATCHERY Vs. COMPETENT AUTHORITY & DISTRICT REVENUE OFFICER
|
January 24, 2014 |
M/S. NEW INDIA ASSURANCE CO. LTD., REP. BY ITS MAN Vs. SATHISHRAJ & OTHERS
|
July 31, 2014 |
M/S. OMNI FUSION TECHNOLOGIES Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
April 29, 2014 |
M/S. OPG ENERGY PVT. LTD. Vs. GAIL (INDIA) LIMITED
|
April 4, 2014 |
M/S. PEARLITE LINERS PVT. LTD. Vs. CONTROLLER OF STORES, SOUTHERN RAILWAY
|
February 10, 2014 |
M/S. PHOENIX YULE LTD Vs. NEYVELI LIGNITE CORPORATION LIMITED
|
February 26, 2014 |
M/S. SADA SUKHI ELECTRONIC PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 10, 2014 |
M/S. SBQ STEELS LTD. Vs. INDIAN BANK
|
February 27, 2014 |
M/S. SOUTHERN ENTERPRISES Vs. STATE OF TAMIL NADU
|
February 5, 2014 |
M/S. SREE SUMANGALA METAL AND INDUSTRIES (P) LTD. Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
February 6, 2014 |
M/S. SRI RAJESWARI AGENCIES, REP. BY ITS PROPRIETOR Vs. THE ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER-II, COMMERCIAL TAXES DEPARTMENT
|
March 12, 2014 |
M/S. SUNDARAM CO-OPERATIVE CREDIT SOCIETIES LIMITED Vs. M/S. ASSOCIATED CLEARING & FORWARDING AGENCIES
|
February 24, 2014 |
M/S. TUBE INVESTMENTS OF INDIA LTD. Vs. JOINT COMMISSIONER OF INCOME TAX, CHENNAI
|
March 21, 2014 |
M/S. UNITED INDIA INSURANCE COMPANY LIMITED, UDUMALPET Vs. A. KALIAMMAL AND OTHERS
|
June 17, 2014 |
M/S. UTTAM MARKETING Vs. APPELLATE DEPUTY COMMISSIONER
|
January 23, 2014 |
M/S. VEENA TEXTILES LIMITED Vs. THE AUTHORISED OFFICER
|
August 1, 2014 |
M/S. ZEENATH INTERNATIONAL SUPPLIES Vs. COMMISSIONER OF CUSTOMS
|
March 3, 2014 |
MAAN SARAVOAR PROPERTIES DEVELOPMENT PVT. LTD. Vs. UNION OF INDIA
|
September 23, 2014 |
MAASHA ALLAH AGENCIES Vs. COMMR. OF CUS. (SEAPORT IMPORTS)
|
January 9, 2014 |
MADHA MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. UNION OF INDIA
|
August 13, 2014 |
MADHA MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. THE UNION OF INDIA
|
July 2, 2014 |
MADHU Vs. THEREGIONAL DIRECTORMUNICIPAL ADMINISTRATION
|
November 19, 2014 |
MADHUBEN SURYAKANT PATEL Vs. UNION OF INDIA
|
September 24, 2014 |
MADHURI STEELS Vs. CESTAT, CHENNAI
|
January 28, 2014 |
MADRAS CEMENTS LIMITED Vs. T M T KANNAMMAL EDUCATIONAL TRUST
|
November 27, 2014 |
MADRAS ELECTRIC TRADES ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES, CHEPAUK
|
December 16, 2014 |
MADRAS RACE CLUB Vs. M. VICTOR
|
June 9, 2014 |
MADURA COATS PRIVATE LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
February 28, 2014 |
MADURA COATS PVT. LTD. Vs. TIRUNELVELI DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD.
|
November 7, 2014 |
MADURAI BAR ASSOCIATION Vs. STATE OF TAMIL NADU
|
April 28, 2014 |
MADURAI MAANAGAR PARUPPU THAYARIPPALARGAL AND VIRPANAIYALARGAL SANGAM Vs. THE STATE OF TAMIL NADU AND ORS.
|
December 23, 2014 |
MADURAI MEENAKSHI AND CO. Vs. THE DISTRICT COLLECTOR-CUM-DISTRICT MAGISTRATE
|
October 17, 2014 |
MAGA Vs. SECRETARY TO THE GOVT.
|
June 11, 2014 |
MAHAAVIR ENTERPRISES Vs. CUSTOMS, EXCISE AND SERVICE TAX; COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2014 |
MAHALAKSHMI Vs. SENATHI NA. VENKITASALAPATHI AYYER
|
August 14, 2014 |
MAHALAKSHMI Vs. NOORINISHA BEGUM
|
April 4, 2014 |
MAHALAKSHMI W/O SOUNDAR @ ELAVA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; STATE; INSPECTOR OF POLICE, THALAIYUTHU POLICE STATION
|
July 9, 2014 |
MAHALINGAM Vs. MAYALAGU
|
November 3, 2014 |
MAHARAJA TOURISM DEV. P. LTD. Vs. SECY., MINISTRY OF FIN. NEW DELHI
|
February 5, 2014 |
MAHAVEER PRASAD JAIN Vs. SECRETARY TO GOVERNMENT
|
June 12, 2014 |
MAHENDRAN Vs. ARULMIGHU ARUNACHALESWARAR
|
October 31, 2014 |
MAHENDRAN Vs. STATE
|
September 12, 2014 |
MAHESWARI Vs. SECRETARY TO GOVERNMENT
|
May 22, 2014 |
MAHI Vs. STATE OF TAMIL NADU
|
June 11, 2014 |
MAIDEEN BEEVI Vs. GOVERNMENT OF TAMIL NADU AND THE COMMISSIONER OF POLICE
|
April 29, 2014 |
MALAR Vs. INSPECTOR OF POLICE
|
April 29, 2014 |
MALARKODI Vs. SECRETARY TO GOVT HOME PROHIBITION AND EXCISE DEPARTMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
August 21, 2014 |
MALATHI Vs. STATE OF TAMIL NADU
|
August 5, 2014 |
MALLIGA Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE
|
August 18, 2014 |
MALLIGA Vs. RANGANATHAN
|
February 18, 2014 |
MALLIKA Vs. STATE OF TAMILNADU
|
June 14, 2014 |
MALLIKA Vs. DISTRICT COLLECTOR, ERODE DISTRICT
|
January 27, 2014 |
MALLIKA Vs. CHELLAMUTHU; JEGATHAMBAL; THANGARAJ
|
December 16, 2014 |
MALLIKA DHARMARAJ Vs. EXECUTIVE OFFICER OF ARULMIGU VISWESWARA AND ARULMIGU VEERARAGHAVA PERUMAL TEMPLE OF TIRUPUR
|
October 28, 2014 |
MALLIKARJUNAN Vs. RAO BAHADUR ALLATHORE NATHAMOONY CHETTY CHARITABLE TRUST
|
February 11, 2014 |
MALLIKINISHA Vs. ASSISTANT COMMISSIONER (ULT); SECRETARY, DEPARTMENT OF REVENUE; COMMISSIONER (ULC), LAND REFORMS
|
July 11, 2014 |
MAMU Vs. STATE OF TAMILNADU
|
June 3, 2014 |
MAN VIZHI Vs. MANAGING DIRECTOR
|
December 1, 2014 |
MANAGEMENT CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. D JEEVANESAN
|
April 25, 2014 |
MANAGEMENT JANAKIRAM MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT THIRUCHIRAPALLI
|
January 9, 2014 |
MANAGEMENT OF BAKTHAVATCHALAM VIDYASHRAM Vs. WORKMEN
|
April 30, 2014 |
MANAGEMENT OF BEST & CROMPTON ENGINEERING LTD Vs. A.M. SEKAR
|
September 25, 2014 |
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. K. KOVINDASAMY
|
July 7, 2014 |
MANAGEMENT OF EXIDE INDUSTRIES LTD. Vs. V. VIJAYAKUMAR
|
February 18, 2014 |
MANAGEMENT OF PSG HOSPITALS Vs. KALAISELVI
|
February 28, 2014 |
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
September 25, 2014 |
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. K. TAMILMARAN
|
July 21, 2014 |
MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION (COIMBATORE) LTD., REP BY ITS MANAGING DIRECTOR Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ANR.
|
June 5, 2014 |
MANAGEMENT OF TIRUVARUR CONSUMER CO-OPERATIVE WHOLESALE STORES LTD Vs. T. VETRITHINGAL
|
July 23, 2014 |
MANAGEMENT OF TTK - LIG LIMITED REP BY ITS GENERAL MANAGER Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI AND P.M. MURUGAN
|
April 30, 2014 |
MANAGEMENT OF TURBO ENERGY LTD. Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT AND ORS.
|
June 4, 2014 |
MANAGEMENT TAMIL NADU GOVERNMENT TRANSPORT CORPORATION (VILLUPURAM DIVISION III) LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
November 7, 2014 |
MANAGEMENT, FLORAM SHOES (INDIA) PVT. LTD. Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT AND ORS.
|
December 23, 2014 |
MANAGEMENT, HOTEL TAMIL NADU Vs. C. ATHIRSTABOOPATHY
|
July 18, 2014 |
MANAGEMENT, M.A. KHIZAR HUSSAIN Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT
|
January 6, 2014 |
MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD. Vs. PRESIDING OFFICER-I, ADDITIONAL LABOUR COURT
|
July 15, 2014 |
MANAGEMENT, N.N. 565 THIRUVETRIYUR PRIMARY AGRICULTURAL, CO-OPERATIVE BANK LTD Vs. LABOUR COURT, MADURAI AND K. MUNIYASAMY
|
April 30, 2014 |
MANAGEMENT, RSL B TANNERY Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT AND ORS.
|
September 18, 2014 |
MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. Vs. JOINT COMMISSIONER OF LABOUR (CONCILIATION) AND ORS.
|
December 11, 2014 |
MANAGEMENT, VAIYAMPATTI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. APPELLATE TRIBUNAL
|
August 13, 2014 |
MANAGER ICICI LOMBARD GENERAL INSURANCE Vs. KANTHIMATHI
|
January 10, 2014 |
MANAGER, EMPLOYEES STATE INSURANCE CORPORATION Vs. S. LOGADOSS AND ORS.
|
October 8, 2014 |
MANAGER/CORRESPONDENT, V K P HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU; DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER, NAGERCOIL; DISTRICT EDUCATIONAL OFFICER
|
June 3, 2014 |
MANAGING DIRECTOR Vs. V RADHAKRISHNAN; PRESIDING OFFICER
|
December 2, 2014 |
MANAGING DIRECTOR Vs. AKILA
|
September 11, 2014 |
MANAGING DIRECTOR Vs. THIRUMATHI NANGAYARKARASI
|
September 8, 2014 |
MANAGING DIRECTOR Vs. N. RAJENDRAN
|
June 12, 2014 |
MANAGING DIRECTOR Vs. S PALANISAMY
|
September 22, 2014 |
MANAGING DIRECTOR Vs. KALAMANI
|
April 30, 2014 |
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORP LTD Vs. B KANNAN; K THAVAMANI; MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD ; KARTHIKEYAN
|
December 16, 2014 |
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. POONJOLAI
|
November 21, 2014 |
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. P KASTHURI
|
March 11, 2014 |
MANAGING DIRECTOR,
TAMILNADU STATE TRANSPORT CORPORATION, VILLUPURAM Vs. SUSILA; MINOR AYYAPPAN; ANDI; RAMAYI
|
March 17, 2014 |
MANAGING DIRECTOR, M/S TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. JAYALAKSHMI
|
January 7, 2014 |
MANAGING DIRECTOR, M/S. TAMIL NADU STATE TRANSPORT CORPORATION Vs. P. SIMON PETER
|
December 3, 2014 |
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION Vs. D.LAKSHMIPATHY
|
February 25, 2014 |
MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD Vs. SANTHANARAJ
|
June 24, 2014 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. GOURAMMA
|
January 6, 2014 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. S. THENMOZHI
|
September 19, 2014 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. A. KANNAN
|
April 22, 2014 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVISION III) LTD. Vs. PRESIDING OFFICER, III ADDITIONAL LABOUR COURT
|
February 27, 2014 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SAKILA
|
February 25, 2014 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. K. CHAKRAPANI
|
June 30, 2014 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KANDHAYAMMAL
|
July 23, 2014 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. N. ANJALI DEVI
|
July 11, 2014 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. K.V. SUGANYA
|
July 11, 2014 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. V NADARAJAN; V JANAKIRAMAN
|
September 2, 2014 |
MANAGING DIRECTOR, TAMIL NADU TRANSPORT CORPORATION LIMITED, CHENNAI Vs. A KAMRAN
|
March 27, 2014 |
MANAGING DIRECTOR, TAMIL NADU TRANSPORT CORPORATIONLTD. Vs. USHARANI
|
November 13, 2014 |
MANAGING DIRECTOR, TAMILNADU ADI DRAVIDAR HOUSING AND DEVELOPMENT CORPORATION LIMITED Vs. D. THIAGARAJAN
|
August 19, 2014 |
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPN , Vs. MINOR ARUNKUMAR
|
June 11, 2014 |
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPN. Vs. PERIYAPATTY
|
June 11, 2014 |
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION Vs. MUNIAMMAL
|
June 16, 2014 |
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION Vs. R ARUKUTTI GOUNDAR; P DHAMODHARAN (DRIVER GIVEN-UP)
|
June 5, 2014 |
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. SAKARAIAMMAL; PARASURAMAN; RAMAN
|
June 3, 2014 |
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. SANTHI
|
June 23, 2014 |
MANAGING DIRECTOR, TAMILNADU TRANSPORT CORPORATION Vs. A MURUGAN
|
June 18, 2014 |
MANAGING DIRECTOR,TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. RAMASAMY; SELLA MARIYAMMAL; SERMAKANI
|
April 15, 2014 |
MANAPARAI MUNICIPALITY Vs. VEERAMMAL
|
November 21, 2014 |
MANGALAM Vs. CITREX PRODUCTS LIMITED
|
September 15, 2014 |
MANGAMMA Vs. STATE OF TAMIL NADU
|
March 18, 2014 |
MANGAMMAL Vs. RAMASAMY
|
June 17, 2014 |
MANGAVARAM Vs. STATE OF TAMIL NADU
|
March 4, 2014 |
MANGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. T RAJA
|
April 22, 2014 |
MANI Vs. STATE
|
October 14, 2014 |
MANICKAM Vs. C SUTHANDIRAM
|
April 4, 2014 |
MANICKAM Vs. THE SUPERINTENDENT OF POLICE
|
November 6, 2014 |
MANICKAVEL Vs. STATE OF TAMIL NADU AND ORS.
|
April 29, 2014 |
MANICKAVEL EDIBLE OILS PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
|
September 19, 2014 |
MANIHADA TEA PRODUCE AND CO PVT LTD Vs. CENTRAL BANK OF INDIA
|
April 22, 2014 |
MANIKANDAN Vs. STATE
|
June 23, 2014 |
MANIKANDAN Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
December 4, 2014 |
MANIKANDAN Vs. STATE OF TAMIL NADU
|
March 5, 2014 |
MANIKANDAN; RAVICHANDRAN CHETTIAR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 5, 2014 |
MANIKANDAPRABHU Vs. STATE OF TAMIL NADU
|
December 9, 2014 |
MANISH B. SHAH Vs. ARULMIGU KACHALESWRAR DEVASTHANAM
|
July 10, 2014 |
MANISHVARY Vs. MURUGESAN
|
November 11, 2014 |
MANIVANNAN Vs. P. AMBAL DEVI
|
October 14, 2014 |
MANIVASAGAM Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD
|
January 30, 2014 |
MANJULA SUNIL Vs. K.A. BIJOY
|
June 6, 2014 |
MANNAZHAGAN Vs. SELVARAJ
|
October 9, 2014 |
MANOJ DAVID @ MARIARAJ THAMBOO MANOJ Vs. JUDY MANOJ @ JUDIA MICHAEL MARY GILBERTA
|
August 7, 2014 |
MANTHIRAMOORTHI HIGHER SECONDARY SCHOOL COMMITTEE Vs. DISTRICT EDUCATIONAL OFFICER
|
September 22, 2014 |
MARG CONSTRUCTIONS LTD. REP. BY ITS MANAGING DIRECTOR MR. G.R.K. REDDY Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
February 12, 2014 |
MARIA DAVID RAJ Vs. STATE
|
August 20, 2014 |
MARIAMMAL Vs. SUBRAMANIAN
|
August 8, 2014 |
MARIAPPAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
August 18, 2014 |
MARIYA ANTON VIJAY Vs. STATE
|
July 10, 2014 |
MARIYADOSS Vs. STATE BY: INSPECTOR OF POLICE, ALL WOMEN
POLICE S
|
June 18, 2014 |
MARIYAMMAL Vs. THE DISTRICT COLLECTOR
|
January 8, 2014 |
MARIYAPPAN Vs. INSPECTOR OF PANCHAYATH-CUM-DISTRICT COLLECTOR
|
June 6, 2014 |
MARRY SUSHEELA Vs. SHALEE KASTHURIBAI
|
April 2, 2014 |
MARTIN FELIX CELVIA Vs. K KUMAR
|
September 9, 2014 |
MARUTHATHAL Vs. RAMATHAL
|
March 14, 2014 |
MARY Vs. CHAIRMAN
|
November 21, 2014 |
MASTI HEALTH AND BEAUTY PRIVATE LIMITED Vs. THE COMMISSIONER OF POLICE CHENNAI CITY
|
December 9, 2014 |
MATHEW ENTERPRISES CHENNAI Vs. NITHYANANDAM
|
August 22, 2014 |
MATHIVANAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
June 2, 2014 |
MATS ENGINEERING PRIVATE LIMITED Vs. THE CUSTOMS EXCISE SERVICE TAX
|
July 3, 2014 |
MAYILATHAL Vs. KALIAPPAN
|
December 16, 2014 |
MCR. VYAS Vs. INSPECTOR OF POLICE, CBI ANTI CORRUPTION BRANCH
|
August 6, 2014 |
MEDICAL COUNCIL OF INDIA Vs. MGR EDUCATIONAL AND RESEARCH INSTITUTE UNIVERSITY
|
August 13, 2014 |
MEDICAL DIRECTOR Vs. DEPUTY COMMISSIONER OF LABOUR -1
|
July 2, 2014 |
MEDICAL OFFICER, GOVERNMENT PRIMARY HEALTH CENTRE Vs. RASUPPAIYAN @ RASU
|
January 29, 2014 |
MEDIFIELD EQUIPMENTS CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
November 12, 2014 |
MEDIHAUXE INTERNATIONAL Vs. ASSISTANT COMMISSIONER
|
June 6, 2014 |
MEDMEME, LLC AND ORS. Vs. IHORSE BPO SOLUTIONS PVT. LTD.
|
November 11, 2014 |
MEENA Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU
|
April 9, 2014 |
MEENAKSHI Vs. STATE OF TAMIL NADU
|
June 9, 2014 |
MEENAKSHI AMMAL Vs. SELVARAJ
|
July 18, 2014 |
MEERA BAI Vs. KANDASWAMY TEMPLE AND SRI MUTHUKUMARASWAMY DEVASTHANAM
|
June 30, 2014 |
MEERPATHUBEEVI Vs. THE DISTRICT COLLECTOR RAMANATHAPURAM
|
November 10, 2014 |
MEHARRAJ Vs. STATE OF TAMIL NADU; ADDITIONAL DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF CENTRAL PRISON; PALANI; SENTHIL KUMAR
|
September 8, 2014 |
MEHRUNNISSA BEE Vs. MAHABOOB BI
|
February 28, 2014 |
METRO CITY FOUNDATION Vs. THE ASSISTANT COMMISSIONER
|
July 3, 2014 |
METROPOLITAN TRANSPORT CORPORATION LIMITED, CHENNAI Vs. NAGALINGAM
|
March 20, 2014 |
METROPOLITAN TRANSPORT CORPORATION LTD Vs. C SANKARAN; S KASTHURI
|
March 28, 2014 |
METTUPALAYAM LORRY OWNERS ASSOCIATION AND ORS. Vs. M.K. JANAKIRAJA AND ORS.
|
November 25, 2014 |
MEYYAPPA SUNDARAM Vs. CHIDAMBARAM
|
August 11, 2014 |
MEYYAPPAN Vs. STATION HOUSE OFFICER ALL WOMEN POLICE STATION
|
May 24, 2014 |
MICHAEL RAJ Vs. PRAKASH
|
December 3, 2014 |
MINILA RANI Vs. PAMILA RANI
|
November 26, 2014 |
MINOR ANITHA Vs. RAJAMANICKAM
|
July 10, 2014 |
MINOR GAYATHRI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
September 25, 2014 |
MINOR K.S. NAVEEN PRIYA Vs. THE SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION
|
November 17, 2014 |
MINOR MAHEMA & OTHERS Vs. E.K. LINGAMOORTHY & OTHERS
|
October 8, 2014 |
MINOR PARTHASARATHY Vs. CHINNASAMY
|
November 10, 2014 |
MINOR RAVI BHARATHI Vs. P. BALASUBRAMANI
|
November 19, 2014 |
MINOR S. VINOTHINI Vs. SECRETARY SELECTION COMMITTEE
|
June 10, 2014 |
MINOR SIVAKUMAR Vs. CHANDRASEKARAN
|
October 30, 2014 |
MINOR V. AKSHIYA Vs. TAMIL NADU AGRICULTURAL UNIVERSITY
|
October 14, 2014 |
MITHRA S.K. PRIVATE LIMITED Vs. R. GOPINATH
|
June 4, 2014 |
MKT ENGINEERING CONTRACTORS Vs. JOINT COMMISSIONER, OFFICE OF THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
June 2, 2014 |
MMTCLTD. Vs. SHIV SAHAI & SONS
|
October 28, 2014 |
MODERATOR, THE CHURCH OF SOUTH INDIA Vs. J.A.D. JEBACHANDRAN
|
June 30, 2014 |
MOHABIR ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
|
July 18, 2014 |
MOHAMED ALIYAR Vs. STATE OF TAMIL NADU
|
November 11, 2014 |
MOHAMED MARAIKKAYAR Vs. DIRECTOR GENERAL OF POLICE
|
October 31, 2014 |
MOHAMED NIYAS Vs. REVENUE DIVISIONAL OFFICER, ARANTHANGI; INSPECTOR OF POLICE; JAYINAMBUKANI
|
December 17, 2014 |
MOHAMED SATHAK Vs. COMMISSIONER OF TECHNICAL EDUCATION
|
January 7, 2014 |
MOHAMED SHERIF Vs. STATE
|
October 7, 2014 |
MOHAMED UMARAY BAROOK Vs. ALIMAL BEEVI
|
December 16, 2014 |
MOHAMMAD KABHI Vs. THE STATE OF TAMIL NADU
|
September 23, 2014 |
MOHAMMED MOHIDEEN Vs. MANAGING DIRECTOR TAMIL NADU SLUM CLEARANCE BOARD
|
January 30, 2014 |
MOHAMMED SABIGUL ISLAM BISVAS Vs. INSPECTOR OF POLICE, SRI RANGAM POLICE STATION
|
January 21, 2014 |
MOHAMMED YUSUF Vs. R. THIRUNAVUKKARASU
|
December 9, 2014 |
MOHAN Vs. KANAGAVALLI
|
July 1, 2014 |
MOHANRAJ Vs. SECRETARY TO THE GOVERNMENT
|
March 3, 2014 |
MOINUDDIN SHERRI Vs. THE COMMISSIONER, THE ZONAL OFFICER, ZONAL NO.II AND THE DIVISIONAL ENGINEER, CORPORATION OF CHENNAI
|
May 8, 2014 |
MOOKAMMAL Vs. THE DIRECTOR GENERAL OF POLICE
|
November 5, 2014 |
MOOKAN Vs. STATE OF TAMIL NADU
|
March 14, 2014 |
MOORTHY AND ASSOCIATES Vs. OFFICIAL LIQUIDATOR HIGH COURT, MADRAS
|
April 15, 2014 |
MOULANA Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
|
August 12, 2014 |
MOUNT VIEW ADVENT ACADEMY MATRICULATION SCHOOL Vs. DISTRICT COLLECTOR, MADURAI DISTRICT; TAHSILDAR, MADURAI SOUTH TALUK; SUPERINTENDENT OF POLICE, MADURAI DISTRICT; INSPECTOR OF POLICE, NAGAMALAIPUDUKOTTAI POLICE STATION; J JAMES PETER JESUDHAS, S/O JESUDHAS; YESURATHINAM
|
April 11, 2014 |
MOUNT VIEW ADVENT ACADEMY MATRICULATION SCHOOL Vs. JAMES PETER JESUDAS
|
November 6, 2014 |
MOUNTAIN SPINNING MILLS LIMITED Vs. CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED; DIRECTOR, (DISTRIBUTION), TAMIL NADU GENERATION AND DISTRIBUTION
|
December 11, 2014 |
MRD ELANGOVAN Vs. RECOVERY OFFICER
|
February 25, 2014 |
MSC AGENCY (INDIA) PVT. LTD. Vs. UNION OF INDIA
|
November 19, 2014 |
MSC AGENCY INDIA PVT LTD Vs. M/S. GLINTS GLOBAL PTE LTD.
|
February 11, 2014 |
MU. AARIFFAA Vs. SECRETARY TO THE GOVERNMENT
|
April 9, 2014 |
MUBEENA Vs. ADDITIONAL SECRETARY, GOVERNMENT OF INDIA
|
April 9, 2014 |
MUHAMMED ISMAIL MILLS Vs. CESTAT, CHENNAI
|
January 22, 2014 |
MULBERRY RESTAURANTS PVT. LTD Vs. MEMBER SECRETARY, COIMBATORE LOCAL PLANNING AUTHORITY,
|
January 9, 2014 |
MUMTAJ Vs. STATE OF TAMIL NADU
|
June 9, 2014 |
MUMTAZ BEGUM Vs. S. GOUTHAM CHAND JAIN
|
June 3, 2014 |
MUNIAPPA GOUNDER Vs. P. DHANASEKARAN
|
November 13, 2014 |
MUNIAPPAN Vs. SUNDARAM
|
July 4, 2014 |
MUNIPACHAIYAPPAN TEXTILES PVT LTD Vs. STATE OF TAMIL NADU
|
October 13, 2014 |
MUNIYAMMAL Vs. B. SURESH
|
December 10, 2014 |
MUNIYANDI @ ETTU IDLY MUNIYANDI Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT OF POLICE
|
September 16, 2014 |
MUNIYASAMY Vs. STATE
|
June 13, 2014 |
MURUGADOS Vs. STATE
|
April 10, 2014 |
MURUGADOSS Vs. STATE
|
November 6, 2014 |
MURUGAMMA Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
|
June 14, 2014 |
MURUGAN Vs. STATE OF TAMIL NADU
|
September 10, 2014 |
MURUGAN Vs. REGIONAL MANAGER
|
September 11, 2014 |
MURUGAN Vs. STATE
|
December 3, 2014 |
MURUGAN Vs. THE INSPECTOR OF POLICE
|
December 4, 2014 |
MURUGAN ALIAS MURAHARI Vs. NANDHAN
|
January 28, 2014 |
MURUGAN COCONUT PRODUCTS Vs. THE DISTRICT COLLECTOR
|
December 10, 2014 |
MURUGANANDAM Vs. GOVINDASAMI MUDALIAR
|
November 25, 2014 |
MURUGESAN Vs. THE STATE
|
December 9, 2014 |
MURUGESAN @ GUNDU MURUGESAN Vs. SECRETARY TO GOVERNMENT
|
April 29, 2014 |
MUSTAQ AHAMED Vs. TAHSILDAR
|
October 14, 2014 |
MUSTHAFA AHAMED UMAR DOSSA Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL
|
December 4, 2014 |
MUTHIAN SIVATHANU Vs. THE HOME SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
|
November 14, 2014 |
MUTHU Vs. COMMISSIONER OF POLICE
|
June 11, 2014 |
MUTHUKARUPPAN AND ORS. Vs. THIRUGNANASAMBANDAM AND ORS.
|
September 12, 2014 |
MUTHUKRISHNA GOUNDER Vs. GOWRI
|
January 21, 2014 |
MUTHUKRISHNAN Vs. THE UNION OF INDIA
|
September 25, 2014 |
MUTHUKUMARAN EDUCATIONAL TRUST Vs. SECRETARY TO GOVERNMENT
|
September 11, 2014 |
MUTHUKUMARAN EDUCATIONAL TRUST Vs. SECRETARY TO GOVERNMENT
|
August 13, 2014 |
MUTHULAKSHMI Vs. DISTRICT COLLECTOR
|
July 14, 2014 |
MUTHULAKSHMI Vs. STATE OF TAMIL NADU
|
September 22, 2014 |
MUTHULAKSHMI Vs. STATE OF TAMIL NADU
|
June 9, 2014 |
MUTHULAKSHMI Vs. INSPECTOR OF POLICE
|
November 28, 2014 |
MUTHUPANDIYAN Vs. JABAMANIAMMAL
|
June 10, 2014 |
MUTHURAMA TEXTILES Vs. REGIONAL DIRECTOR, E.S.I. CORPORATION
|
January 24, 2014 |
MUTHURAMU Vs. A. MUTHULAKSHMI
|
August 8, 2014 |
MUTHUSAMY Vs. REVENUE DIVISIONAL OFFICER
|
January 6, 2014 |
MUTHUSAMY Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI
|
June 24, 2014 |
MUTHUSAMY Vs. PERUMAL GOUNDER
|
March 21, 2014 |
MUTHUSAMY AND ORS. Vs. K.M. SUBRAMANIAM AND ORS.
|
December 17, 2014 |
MUTHUSWAMI UDAYAR Vs. MUTHUSWAMI UDAYAR, KARUPPAIAH AND TMT. MALATHI
|
June 10, 2014 |
MY HOME INDUSTRIES LTD. Vs. UNION OF INDIA
|
September 17, 2014 |
N ANBARASAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
September 22, 2014 |
N BASKAR Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
July 16, 2014 |
N JOTHILINGAM Vs. DISTRICT COLLECTOR, REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICER AND REVENUE DIVISIONAL OFFICER
|
April 23, 2014 |
N KANDIPAN; R PRABHAKARAN Vs. STATE
|
July 21, 2014 |
N KASTHURI Vs. N REKHAMARY; MANGAYARKKARASI; T N JAYAKUMAR; USHARANI; MARIYAPPAN; MEENAKSHI; GIRIDHARAN; SUB-REGISTRAR, UTHIRAMERUR
|
August 27, 2014 |
N KRISHNASWAMY Vs. ADMINISTRATOR; GENERAL MANAGER,
|
September 9, 2014 |
N KUMARAN SETHUPATHY Vs. MADURAI TAMIL SANGAM; INSPECTOR GENERAL OF REGISTRATION; DISTRICT REGISTRAR (ADMN )
|
June 17, 2014 |
N M GANESAN Vs. COMMISSIONER SATHYAMANGALAM MUNICIPALITY
|
November 6, 2014 |
N M RAJESH Vs. OFFICIAL ASSIGNEE HIGH COURT MADRAS
|
October 13, 2014 |
N MADANLAL DAGA (HUF) Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 8, 2014 |
N MANIKANDAN Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY
|
April 8, 2014 |
N MANIMEGALAI Vs. REVENUE DIVISIONAL OFFICER, DHARMAPURI
|
June 23, 2014 |
N MUNIRAMAN Vs. DIRECTOR OF SERICULTURE; ASSISTANT DIRECTOR OF SERICULTURE
|
March 4, 2014 |
N PADMAVATHI Vs. SECRETARY TO GOVERNMENT
|
September 9, 2014 |
N PERIYASAMY Vs. SECRETARY TO GOVERNMENT
|
September 17, 2014 |
N PRABHU Vs. C JOHN KENNADY
|
April 29, 2014 |
N RAJU PADAYACHI Vs. DISTRICT COLLECTOR, PERAMBALUR DISTRICT
|
November 10, 2014 |
N RAMASAMY Vs. CHAIRMAN
|
August 21, 2014 |
N SANTHANAM Vs. AUTHORISED OFFICER PUNJAB AND SIND BANK
|
February 28, 2014 |
N SAROJA Vs. STATE OF TAMIL NADU
|
August 8, 2014 |
N SHANMUGAVEL; KONDU REDDIAR Vs. ALAGUSUNDARAM; XAVIER; S SINGARAJ
|
April 4, 2014 |
N SURESH AND ORS Vs. T RADHAKRISHNAN AND ORS
|
January 21, 2014 |
N SURESH KUMAR Vs. STATE
|
November 28, 2014 |
N V SUNDARAM Vs. VEERAPAN
|
October 17, 2014 |
N VAIDYANATHAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
December 30, 2014 |
N. AHAMED ALI Vs. THE INCOME TAX OFFICER
|
November 19, 2014 |
N. ANBUSELVAM AND ORS. Vs. STATE AND ORS
|
September 18, 2014 |
N. BALAKUMARAN Vs. THE SPECIALOFFICER
|
November 5, 2014 |
N. BALU Vs. CHAIRMEN, STATE BANK OF INDIA
|
June 4, 2014 |
N. BAVA Vs. CORPORATION OF CHENNAI
|
February 5, 2014 |
N. BHAGYARAJ Vs. THE DISTRICT COLLECTOR
|
July 30, 2014 |
N. CHIDAMBARAM Vs. THE BLOCK DEVELOPMENT OFFICER, PANCHAYAT UNION OFFICE
|
June 5, 2014 |
N. CHIDHAMBARAM Vs. THE DIRECTOR/COMMISSIONER, AGRICULTURAL MARKETING AND AGRICULTURAL BUSINESS, THE SECRETARY, DINDIGUL MARKET COMMITTEE AND THE DIRECTOR, MEDICAL AND RURAL HEALTH SERVICE
|
January 21, 2014 |
N. CHINNAMMAL Vs. THE AUTHORISED OFFICER, CHIEF MANAGER, STATE BANK OF MYSORE AND ORS.
|
February 14, 2014 |
N. DHAMODHARAN Vs. B. USHA
|
October 27, 2014 |
N. DHANALAKSHMI Vs. THE DIRECTOR GENERAL OF POLICE
|
October 10, 2014 |
N. DHANALAKSHMI Vs. SECRETARY TO GOVERNMENT
|
August 6, 2014 |
N. DHANALAKSHMI Vs. K. SENTHAMARAI
|
October 20, 2014 |
N. ELANGOVAN Vs. INDIAN BANK
|
June 17, 2014 |
N. HENTRY Vs. P. NATARAJAN
|
February 28, 2014 |
N. HIRIYAN Vs. B. SIVAKUMAR
|
September 9, 2014 |
N. JAGADEESAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
March 3, 2014 |
N. JAGANATHAN Vs. STATE
|
July 2, 2014 |
N. KALIAMOORTHY Vs. VAIRAVAN CHETTIAR
|
July 23, 2014 |
N. KANCHANA Vs. A.K.K. GOVINDARAJAN
|
January 20, 2014 |
N. KANDASAMY & ANOTHER Vs. TAMIL NADU INDUSTRIAL INVESTMENT
CORPORATION LIMIT
|
October 10, 2014 |
N. KANDHIMATHINATHAN Vs. THE COMMISSIONER TIRUNELVELI MUNICIPAL CORPORATION
|
October 8, 2014 |
N. KANDHIMATHINATHAN Vs. COMMISSIONER
|
August 8, 2014 |
N. KAVICHAKKARANU Vs. DISTRICT COLLECTOR
|
July 1, 2014 |
N. KUMAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
January 10, 2014 |
N. KUMARESAN Vs. STATE
|
September 8, 2014 |
N. KUMARESAN Vs. THE STATE OF TAMIL NADU
|
October 17, 2014 |
N. KUMERESAN Vs. POOVAMMAL & OTHERS
|
April 28, 2014 |
N. KUPPANAN Vs. RAGUNATHAN
|
March 11, 2014 |
N. LAKSHMANAN Vs. STATE
|
November 3, 2014 |
N. LAKSHMIAMMAL Vs. SUBASH SPINNING MILLS
|
November 24, 2014 |
N. LINGADURAI Vs. INSPECTOR GENERAL OF REGISTRATION
|
November 17, 2014 |
N. MADANLAL DAGA (HUF) Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
April 8, 2014 |
N. MAHALAKSHMI Vs. STATE OF TAMIL NADU
|
June 19, 2014 |
N. MANIVANNAN Vs. THE COMMISSIONER, KALLAKURICHI MUNICIPALITY
|
July 9, 2014 |
N. MANOHARAN Vs. THE STATE OF TAMIL NADU
|
August 12, 2014 |
N. MEENAKSHI Vs. THE TAHSILDAR, SRIVAIKUNDAM TALUK
|
November 18, 2014 |
N. MOHAMED AYYADURAI Vs. THE CHAIRMAN, BAR COUNCIL OF TAMIL NADU AND PONDICHERRY
|
November 28, 2014 |
N. MUNEEBA TANNING COMPANY Vs. NATIONAL GREEN TRIBUNAL
|
June 6, 2014 |
N. MURALI Vs. INDIAN OVERSEAS BANK
|
March 21, 2014 |
N. MURUGAIAH Vs. THE DISTRICT MANAGER
|
November 17, 2014 |
N. MURUGAN Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
|
August 27, 2014 |
N. MURUGESAN Vs. DIRECTOR OF HANDLOOMS & TEXTILES, CHENNAI
|
January 3, 2014 |
N. MURUGESAN Vs. ICICI BANK LTD
|
July 4, 2014 |
N. NANDAKUMAR Vs. RAJAMMAL
|
November 12, 2014 |
N. NEELAMEKAN Vs. DISTRICT COLLECTOR
|
March 19, 2014 |
N. PACHAIYAPPAN Vs. COLLECTOR OF CUDDALORE
|
March 7, 2014 |
N. PAKKIAM Vs. THE DIVISIONAL ENGINEER
|
November 3, 2014 |
N. PARAMASIVAM Vs. THE DISTRICT COLLECTOR
|
November 28, 2014 |
N. PARTHIBAN & ANOTHER Vs. THE INSPECTOR GENERAL OF REGISTRATION, SANTHOME, CHENNAI
|
July 8, 2014 |
N. PERIYASAMY Vs. STATE
|
August 13, 2014 |
N. PERIYASAMY Vs. SECRETARY TO GOVERNMENT
|
September 17, 2014 |
N. PERUMAL PADAYACHI Vs. A. SOMASUNDARA PADAIYACHI
|
June 16, 2014 |
N. PRABHU Vs. AUTHORISED OFFICER
|
August 4, 2014 |
N. PRAKASH Vs. THE REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL
|
December 8, 2014 |
N. RAGHUNATHAN Vs. THE DISTRICT COLLECTOR
|
November 20, 2014 |
N. RAGHURAMAN Vs. M. RUTHIRAKOTI
|
September 23, 2014 |
N. RAJAGOPAL Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT
|
September 24, 2014 |
N. RAJU Vs. THE STATE
|
September 24, 2014 |
N. RAMACHANDRAN Vs. E. VARADARAJAN
|
February 28, 2014 |
N. RAMACHANDRAN Vs. M. JANAKI
|
October 30, 2014 |
N. RAMALINGAM Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 2, 2014 |
N. RAMALINGAM Vs. SELVAM
|
October 30, 2014 |
N. RAMASAMY Vs. STATE OF TAMIL NADU
|
September 10, 2014 |
N. RAMASWAMI Vs. ASSISTANT COMMISSIONER
|
August 4, 2014 |
N. RANGARAJAN Vs. DISTRICT REVENUE OFFICER OOTY
|
June 12, 2014 |
N. RANGASWAMY Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY AND THE DIRECTOR GENERAL OF POLICE
|
March 6, 2014 |
N. RATHINASAMY Vs. S. LAKSHMI
|
December 11, 2014 |
N. RAVIKUMAR Vs. CHAIRMAN, CHENNAI METROPOLITAN WATER SUPPLY & SEWERAGE BOARD
|
February 24, 2014 |
N. SADASIVAM Vs. SAMIYATHAL
|
June 3, 2014 |
N. SARAVANAN Vs. MANUJOTHI ASHRAMAM
|
December 8, 2014 |
N. SASIKUMAR Vs. THE INSPECTOR GENERAL OF POLICE
|
November 14, 2014 |
N. SIVASAMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
August 4, 2014 |
N. SIVASUORAINANF Vs. VENKATESAN AND ANOTHER
|
June 3, 2014 |
N. SUBBIAH Vs. N. SUNDARRAJAN
|
June 17, 2014 |
N. SUBETHA BEGUM Vs. SUPERINTENDENT OF POLICE
|
September 25, 2014 |
N. SUBRAMANIAM Vs. GOVERNMENT OF TAMILNADU
|
February 18, 2014 |
N. SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
|
December 22, 2014 |
N. SUBRAMANIAN AND ORS. Vs. MANAGEMENT OF EXPRESS PUBLICATIONS (MADURAI) LIMITED AND ORS.
|
October 30, 2014 |
N. SURESH Vs. T. RADHAKRISHNAN
|
January 21, 2014 |
N. THIRUMUPPA GOWDER Vs. PONNUSAMY
|
August 1, 2014 |
N. VEERAPPAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
September 25, 2014 |
N. VEERASAMY Vs. STATE
|
September 2, 2014 |
N. VELLAIYAN Vs. THE STATE OF TAMILNADU
|
September 30, 2014 |
N.A. SEETHALAKSHMI Vs. GOVERNMENT OF INDIA INCOME TAX DEPARTMENT
|
September 25, 2014 |
N.A.K. GOPALAKRISHNARAJA Vs. P. ELANGOVAN
|
September 23, 2014 |
N.C. CHITRALEKHA Vs. GOVERNMENT OF TAMIL NADU
|
September 22, 2014 |
N.ELANGOVAN Vs. C. GANESAN
|
October 10, 2014 |
N.P. KRISHNAN Vs. STATE OF TAMIL NADU
|
July 25, 2014 |
N.P. THANGARAJ Vs. CHURCH OF SOUTH INDIA
|
January 21, 2014 |
N.R. KRISHNAMOORTHY RAJA Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION
|
September 10, 2014 |
N.R. PALANIVEL Vs. COMMISSIONER OF INCOME TAX
|
September 8, 2014 |
N.R. SEETHAPATHY Vs. REVENUE DIVISIONAL OFFICER-CUM-ACCOMODATION CONTROLLER
|
June 11, 2014 |
N.S. MURALIDHARAN Vs. THE DISTRICT COLLECTOR
|
September 23, 2014 |
N.S. NANJUNDASAMY Vs. V. NANJUNDASAMY
|
April 25, 2014 |
N.S. PONNAIAH Vs. MADURAI CITY MUNICIPAL CORPORATION
|
February 21, 2014 |
N.S. RAMARAJ Vs. RAJAPALAYAM POONACHAMIYAR MADAM NANTHAVANAM
|
October 9, 2014 |
N.S.K. BUILDERS P. LTD. Vs. CESTAT, CHENNAI
|
July 8, 2014 |
N.SAGADEVAN Vs. THE SECRETARY TO THE GOVERNMENT
|
July 8, 2014 |
N.V. SUNDARAM Vs. VEERAPAN
|
October 17, 2014 |
N.V.S.S. KABADICLUB Vs. THE INSPECTOR OFPOLICE
|
November 20, 2014 |
N.VASANTHAMANI Vs. SENIOR DIVISIONAL RETAILS SALES MANAGER, INDIAN OIL CORPORATION LTD.
|
January 30, 2014 |
NA. GUNASEKARAN Vs. THE REGIONAL DIRECTOR SOUTHERN REGIONAL COMMITTEE
|
September 15, 2014 |
NACHIMUTHU GOUNDER Vs. ARUMUGAM
|
October 17, 2014 |
NACHIMUTHU GOUNDER Vs. D. DEVENDRAN
|
June 30, 2014 |
NADHIYA Vs. SECRETARY TO GOVERNMENT
|
June 14, 2014 |
NADU STATE APEX CO-OPERATIVE BANK SC/ST EMPLOYEES WELFARE ASSOCIATION
VS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 22, 2014 |
NAGAPPA AUTO Vs. ASSISTANT COMMISSIONER (CT) (MAIN)
|
April 2, 2014 |
NAGAPPAN @ MANNANGATTY Vs. GOPALAKRISHNAN
|
June 6, 2014 |
NAGARAJ Vs. STATE
|
June 17, 2014 |
NAGARATHINAM Vs. RAJAGOPAL
|
February 6, 2014 |
NAGARATHINAMMAL Vs. MADHAMMAL
|
February 28, 2014 |
NAGESH NAIK Vs. SENIOR COMMANDANT
|
August 5, 2014 |
NAGU Vs. THE DISTRICT COLLECTOR
|
November 26, 2014 |
NALEENA Vs. ARUMUGHA PADAYACHI
|
November 18, 2014 |
NALINI Vs. STATE
|
June 14, 2014 |
NALLA GOUNDER Vs. ILLANAGAI
|
November 18, 2014 |
NALLAN Vs. PONNUSAMY
|
June 18, 2014 |
NALLATHAI; CHELLA GOMATHY; BALAMBIKA; USHARANI; C VENKATESHWARI; C MAHALAKSHMI; C VIAYALAKSHMI; C KANNAN Vs. S RAMAKRISHNAN; S ARUMUGAM
|
April 4, 2014 |
NALLATHAMBI Vs. STATE
|
July 18, 2014 |
NAMAKKAL CO Vs. V. DURAISAMY
|
September 23, 2014 |
NANCY JEEVADHAS Vs. A. RAJENDHAR
|
April 9, 2014 |
NANGAI Vs. SUPERINTENDENT OF POLICE
|
April 17, 2014 |
NANGAI – III Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
July 3, 2014 |
NANJACHARY Vs. P. CHENNAVEERACHARI
|
September 9, 2014 |
NARASIMHAN Vs. THE OFFICIAL LIQUIDATOR HIGH COURT, MADRAS AND ORS.
|
December 18, 2014 |
NARASU'S COFFEE COMPANY A PARTNERSHIP FIRM Vs. R.P. SARATHY
|
April 17, 2014 |
NARAYANAGURU INTERNATIONAL INSTITUTE OF SCIENCE & TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION; SOUTHERN REGIONAL OFFICER, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION; STATE OF TAMIL NADU; COMMISSIONER OF TECHNICAL EDUCATION; ANNA UNIVERSITY; MANJALUMOODU VILLAGE PANCHAYAT
|
August 6, 2014 |
NARAYANAGURU INTERNATIONAL INSTITUTE OF SCIENCE & TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
August 6, 2014 |
NASREEN @ NASEEM Vs. STATE OF TAMILNADU
|
June 4, 2014 |
NATARAJAN Vs. JACOB MANOHAR
|
September 17, 2014 |
NATHIYA Vs. GOVERNMENT OF TAMIL NADU
|
March 3, 2014 |
NATIONAL CO OPERATIVE SUGAR MILLS STAFF UNION Vs. STATE OF TAMILNADU
|
April 17, 2014 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SECRETARY TO GOVERNMENT
|
January 6, 2014 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. GOVERNMENT OF TAMIL NADU
|
February 20, 2014 |
NATIONAL HORTICULTURAL RESEARCH AND DEVELOPMENT FOUNDATION (NHRDF) Vs. P. MURUGESAN
|
September 25, 2014 |
NATIONAL INSURANCE CO LTD Vs. PAPPATHI
|
April 22, 2014 |
NATIONAL INSURANCE CO. LTD Vs. ANTHONY ALIAS RAKESH
|
February 25, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. TMT. DEVI
|
September 25, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. MINOR SANJAI
|
September 25, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. R. RAVI SANKAR
|
January 20, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. BALASUBRAMANIAN
|
February 11, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. A. SURESHNATHAN
|
July 24, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. VENKATESH
|
April 23, 2014 |
NATIONAL INSURANCE COMPANY Vs. SARASWATHI
|
July 11, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINNASWAMY
|
November 21, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. P. GEETHA PRASAD
|
January 9, 2014 |
NATIONAL INSURANCE COMPANY LIMITED COIMBATORE Vs. DHANALAKSHMI
|
January 24, 2014 |
NATIONAL INSURANCE COMPANY LTD Vs. K. MAHESWARI
|
February 11, 2014 |
NATIONAL INSURANCE COMPANY LTD Vs. D BHUVANESH; D SENTHIL KUMAR
|
April 22, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. SINGARAM @ SINGARU
|
April 15, 2014 |
NAVEENA Vs. R. IYYAPARAJ
|
August 14, 2014 |
NAZIYA FAHMIDHA Vs. SECRETARY TO GOVERNMENT, CO-OPERATIVE, CHENNAI
|
June 4, 2014 |
NCC LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
December 12, 2014 |
NEELAMBAL Vs. STATE OF TAMIL NADU
|
January 27, 2014 |
NEELAVATHY Vs. DIRECTOR
|
June 9, 2014 |
NEHRU Vs. DEVARAJ
|
January 24, 2014 |
NELLAI CONCRETE PRODUCTS & CONSTRUCTION CO (P) LTD Vs. UNION OF INDIA; CHIEF ENGINEER (CENTRAL) CONSTRUCTION/STORES; DEPUTY CHIEF ENGINEER CONSTRUCTION
|
September 5, 2014 |
NEOTERIC INFORMATIQUE LTD. Vs. ASSTT. COMMR. OF CUS. (GROUP 5), CHENNAI
|
October 16, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. GOVINDAN; DESABANDHU; D PARIVALLAL; VENKATESAN; POONGODI; MINOR SAKTHI; MINOR KALIAPPAN; MINOR MURUGESAN; MINOR MARIAMMAL; MINOR DEPPA
|
September 2, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. PERIYASMAY
|
January 10, 2014 |
NEW INDIA ASSURANCE CO LTD , CHENNAI Vs. V MURTHY AND ANOTHER
|
June 30, 2014 |
NEW INDIA ASSURANCE CO. LTD Vs. JAYARANI
|
February 4, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. ANANTHAKUMAR
|
January 21, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. SAKUNTALA
|
January 21, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. GOVINDAN
|
February 4, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. P. SEKAR AND ORS.
|
November 14, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. PERIYAMMAL
|
March 25, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. MUNIRATHINAMMA
|
June 6, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. S. SYED KADHAR
|
March 10, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. R. VIJAYA KUMAR
|
February 26, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. N. THIYAGARAJAN
|
September 17, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. SHAMMY JOHN
|
August 21, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. B. MAHESH
|
September 12, 2014 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LAKSHMI
|
August 12, 2014 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MADASAMY
|
January 1, 2014 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SAHKILA BANU
|
September 8, 2014 |
NEYYOOR HOME CHURCH Vs. RAMAN
|
December 15, 2014 |
NI FOREX LTD Vs. AIR AUTHORITY OF INDIA
|
August 13, 2014 |
NILA ENGINEERING CONTRACTORS Vs. ASSTT. COMMR. OF C. EX., CUDDALORE
|
June 30, 2014 |
NIRMALA Vs. STATE OF TAMILNADU
|
June 9, 2014 |
NISSAN MOTORS INDIA PRIVATE LIMITED (NMIPL) THROUGH ITS MANAGER (LEGAL), T. NAGAR, CHENNAI 600017. Vs. COMPETITION COMMISSION OF INDIA (CCI) NEW DELHI 110001 AND ORS.
|
June 30, 2014 |
NITIN NAYAR Vs. COMMISSIONER OF CUSTOMS, TUTICORIN
|
June 24, 2014 |
NIYAS Vs. THE REVENUE DIVISIONAL OFFICER
|
December 17, 2014 |
NOKIA INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER (CT)
|
April 29, 2014 |
NOKIA INDIA PRIVATE LTD. Vs. THE DEPUTY COMMISSIONER
|
December 9, 2014 |
NOKIA INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER (CT)
|
April 29, 2014 |
NOORJAHAN Vs. KANNAN
|
January 3, 2014 |
NORTH STAR SHIPPING SERVICES PVT. LTD. Vs. COMMR. OF S.T.
|
July 17, 2014 |
NTT DOCOMO INC. Vs. ASSISTANT CONTROLLER OF PATENTS & DESIGNS
|
March 28, 2014 |
NURSES ASSOCIATION Vs. SWETAMBAR MURTHI PUJAK JAIN SANGH
|
April 8, 2014 |
O.V. NAMBIAR, MANAGING DIRECTOR, CHEMICAL CONSTRUCTION COMPANY PVT. LTD. Vs. THE DIRECTOR GENERAL OF POLICE AND ORS.
|
May 8, 2014 |
OFFICIAL LIQUIDATOR Vs. GOPALAN NAIR; SHAJI BABY JOHN; K MOHANAN
|
April 22, 2014 |
OFFICIAL LIQUIDATOR OF ORIGIN AGROSTAR LIMITED Vs. AMARNATH SHROFF
|
February 28, 2014 |
OLGA GEORGE, M D(HOM) Vs. STATE OF TAMIL NADU; TAMIL NADU PUBLIC SERVICE COMMISSION; COMMISSIONER,DIRECTORATE OF INDIAN MEDICINE AND HOMEOPATHY; SENTHIL KUMARAN
|
September 5, 2014 |
OLIVA CARE Vs. ASSTT. COMMR. OF CUS. (GROUP 4), CHENNAI
|
November 13, 2014 |
OM METAL INFRA PROJECTS LTD. Vs. UNION OF INDIA
|
December 3, 2014 |
OM SAKTHI TRAVELS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
July 10, 2014 |
ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED Vs. K. RAGHAVENDRA RAO
|
November 13, 2014 |
ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED, CHENNAI 600 034 REP. BY ITS MANAGING DIRECTOR, K. RAGHAVENDRA RAO Vs. RESERVE BANK OF INDIA, MUMBAI
|
November 13, 2014 |
ORIENTAL INSURANCE CO LTD Vs. P S T S & SONS PVT LTD
|
November 5, 2014 |
ORIENTAL INSURANCE CO LTD Vs. MUNUSAMY; S PERUMAL
|
March 26, 2014 |
ORIENTAL INSURANCE CO LTD Vs. R CHELLAPPA
|
October 30, 2014 |
ORIENTAL INSURANCE CO. LTD Vs. SEKAR
|
August 14, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. ZEENATH BEEBI AND ORS.
|
June 30, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. M. THENNARASU
|
February 21, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. D. SIVASANKAR
|
January 31, 2014 |
ORIENTAL STRUCTURAL ENGINEERS Vs. DISTRICT COLLECTOR
|
February 20, 2014 |
OVIEYA BUILDERS Vs. COMMR. OF C., C.E. & S.T. (APPEALS)
|
November 18, 2014 |
OWNERS AND PERSONS INTERESTED IN THE VESSEL Vs. KTV HEALTH FOOD PVT LTD.
|
December 23, 2014 |
OXFORD UNIVERSITY PRESS Vs. GEORGES CATHEDRAL TRUST
|
June 24, 2014 |
P A SUBRAMANIAN Vs. S RAMASAMY
|
June 26, 2014 |
P ACHUTHAN Vs. R AMMERJAN
|
September 9, 2014 |
P BINEKAS SELVAKUMAR GNANARAJ Vs. TIRUNEKAS DIOCESAN TRUST ASSOCIATION
|
June 11, 2014 |
P CHINNARAJ @ P RAJAN Vs. C RAMASAMY
|
December 9, 2014 |
P CHINNARAJAN Vs. DIRECTOR LOCAL FUND AUDIT DEPARTMENT; COLLECTOR THIRUVANNAMALAI DISTRICT; COMMISSIONER POLUR PANCHAYAT UNION
|
July 8, 2014 |
P D RAJAN COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
September 15, 2014 |
P DHAMAYANTHI Vs. ELECTION COMMISSION OF INDIA UNION OF INDIA; STATE OF TAMIL NADU; TAMIL NADU STATE CHIEF ELECTORAL OFFICER; ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM; DRAVIDA MUNNETRA KAZHAGAM; PUBLISHER, JUNIOR VIKATAN
|
May 14, 2014 |
P DURGA Vs. SUPERINTENDENT OF POLICE
|
July 22, 2014 |
P ELANGO IAS Vs. ADMINISTRATOR MRK COOPERATIVE SUGAR MILLS
|
April 4, 2014 |
P HAMZA Vs. STATE
|
February 13, 2014 |
P INDIRA PRASAD Vs. STATE OF TAMIL NADU
|
June 20, 2014 |
P JABEZ Vs. CHIEF CONSERVATOR OF FOREST AND FIELD DIRECTOR
|
April 28, 2014 |
P JOHN PAUL Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY
|
July 21, 2014 |
P K DEIVASIGAMANI Vs. STATE OF TAMIL NADU
|
December 17, 2014 |
P K NAGARAJAN @ MEENAKSHISUNDARAM Vs. N JEYARANI
|
January 30, 2014 |
P K POUNRAJ Vs. STATE
|
April 29, 2014 |
P KAMALAKANNAN; M SHABBIR AHAMED; P S KAVITHA; S SIVASAKTHI KUMAR; R RAMESWARI; N SMITHA; T KAVITHA; A SENTHI KUMAR; T MARIASINGAM; V AKALYA SUBRAMANIAN; M SURESH KUMAR; A PRAVIN KUMAR; S RAMYA DEVI Vs. GOVERNMENT OF TAMIL NADU; SPECIAL SECRETARY TO GOVERNMENT/MEMBER SECRETARY; DIRECTOR, MEDICAL SERVICES RECRUITMENT BOARD; DIRECTOR, DIRECTORATE OF MEDICAL EDUCATION; DIRECTOR, DIRECTORATE OF MEDICAL & RURAL HEALTH SERVICES; M ARULMOZHI; ANITHA VALENTINA;
|
April 4, 2014 |
P KRISHNAN Vs. RANGANAYAGI
|
September 17, 2014 |
P KUMARAN Vs. V RAMASWAMI
|
August 8, 2014 |
P KUMARESAN Vs. RAJAMMAL
|
April 29, 2014 |
P LAKSHMANAN Vs. DIRECTOR LOCAL FUND AUDIT DEPARTMENT; COLLECTOR THIRUVARUR DISTRICT, THIRUVARUR ; COMMISSIONER MANNARKUDI PANCHAYAT UNION
|
July 8, 2014 |
P LAKSHMI AND ORS Vs. STATE AND ORS
|
March 13, 2014 |
P M ELAVARASAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
July 1, 2014 |
P MOHANA Vs. PRINCIPAL ACCOUNT GENERAL (A&E) TAMIL NADU; PENSION PAYMENT OFFICER COLLEGE ROAD, CHENNAI; DEAN TIRUNELVELI MEDICAL COLLEGE; STATE OF TAMIL NADU; DIRECTOR, TAMIL NADU MEDICAL EDUCATION; P RAMACHANDRAN; P LOGANATHAN; P SUNDAR; RENUKADEVI
|
September 9, 2014 |
P MOKKAMAYAN Vs. LAKSHMIAMMAL
|
April 4, 2014 |
P MUTHUKUMARAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
April 23, 2014 |
P MUTHUSAMY Vs. STATE OF TAMIL NADU
|
April 30, 2014 |
P PARAMESWARI Vs. SELVI CONSTRUCTION COMPANY
|
June 30, 2014 |
P R KRISHNAN Vs. UNION OF INDIA, REP BY SECRETARY AND OTHERS
|
February 26, 2014 |
P R PERIYASAMY Vs. JOINT COMMISSIONER OF LABOUR
|
September 17, 2014 |
P R RENUKA Vs. DIRECTOR OF ANIMAL HUSBANDRY
|
October 27, 2014 |
P R SATHIYAMOORTHY Vs. COMMISSIONER OF POLICE TIRUCHIRAPPALLI
|
November 11, 2014 |
P R SRINIVASAN Vs. A RAJANNA; MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
|
September 1, 2014 |
P RAJA Vs. K C SUDHA
|
August 25, 2014 |
P RAJAMANI Vs. UNION OF INDIA
|
November 26, 2014 |
P RAJU Vs. STATE
|
February 11, 2014 |
P RAKESH Vs. SLO INDUSTRIES LTD.
|
April 29, 2014 |
P RAMANKUTTY Vs. GOVERNMENT OF TAMILNADU; SUPERINTENDING ENGINEER
|
June 26, 2014 |
P RAMESH Vs. INDIAN BANK AND ORS
|
February 11, 2014 |
P ROOPASUNDARI Vs. STATE BANK OF INDIA
|
August 25, 2014 |
P S SAMINATHAN Vs. SECRETARY TO GOVERNMENT OF INDIA; DIRECTOR OF ENFORCEMENT; ASSISTANT DIRECTOR
|
March 3, 2014 |
P SAMIAPPAN Vs. RUKMANI
|
June 19, 2014 |
P SAMUDRAM Vs. STATE OF TAMILNADU
|
February 14, 2014 |
P SANGETTHA Vs. STATE OF TAMIL NADU
|
July 16, 2014 |
P SANKAR Vs. STATE
|
July 14, 2014 |
P SANKARAN Vs. R SOMANATHAN
|
May 22, 2014 |
P SHANMUGAM @ SHANMUGASUNDARAM; A RAMESH; V DURAI @ DURAISAMY; R RAJAMANI; THANGAMUTHU Vs. STATE
|
March 10, 2014 |
P SIVASUBRAMANIAM Vs. SPECIAL TAHSILDHAR
|
March 28, 2014 |
P SOLOMON FRANCIS Vs. COLLECTOR KANCHEEPURAM DISTRICT
|
September 22, 2014 |
P SONGAPPAN Vs. STATE OF TAMIL NADU; LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER; TAHSILDAR; SUPERINTENDING ENGINEER
|
September 2, 2014 |
P SOODAMANI Vs. TAMIL NADU STATE
|
September 16, 2014 |
P SUBRAMANI Vs. DISTRICT COLLECTOR
|
September 17, 2014 |
P SUSHILA Vs. STATE OF TAMIL NADU; TEACHERS RECRUITMENT BOARD
|
September 22, 2014 |
P SWAMINATHAN Vs. M CHIDAMBARAM
|
April 25, 2014 |
P THAMIL CHELVAN Vs. DISTRICT COLLECTOR; ASSISTANT DIRECTOR OF PANCHAYAT, DINDIGUL; PRESIDENT, A VELLODU VILLAGE PANCHAYAT
|
April 22, 2014 |
P THIRAVIA SUNDARARAJ Vs. DIRECTORATE OF LOCAL FUND AUDIT
|
April 15, 2014 |
P VARADARAJAN Vs. A JAWAHAR PALANIAPPAN MAJORITY SHAREHOLDER & DIRECTOR KUMUDAM PUBLICATIOS PVT, LTD; STATE
|
May 16, 2014 |
P. ALBERT SAGAYA RAJ Vs. STATE
|
April 25, 2014 |
P. AMSA Vs. UNION OF INDIA
|
March 10, 2014 |
P. ANDIAPPAN Vs. THE DISTRICT COLLECTOR
|
November 27, 2014 |
P. ARIMUTHARASU Vs. SUPERINTENDING ENGINEER
|
August 26, 2014 |
P. ARIVAZHAGI Vs. THE DISTRICT COLLECTOR
|
October 14, 2014 |
P. ARUL Vs. U. MARUTHAMUTHU
|
September 2, 2014 |
P. ARULSELVI AND OTHERS Vs. T. M. KAILANGIRI AND OTHERS
|
June 30, 2014 |
P. ARUMUGAM Vs. ACCOUNTANT GENERAL
|
June 3, 2014 |
P. ATHI NARAYANA PERUMAL Vs. THE DISTRICT COLLECTOR KANYAKUMARI
|
October 13, 2014 |
P. AYYAPPAN Vs. THE GENERAL MANAGER INDIAN BANK
|
July 4, 2014 |
P. BALACHANDRAN Vs. THE DISTRICTMANAGER
|
November 11, 2014 |
P. BALARAMAN Vs. STATE
|
June 13, 2014 |
P. BASKARAN Vs. TEACHERS RECRUITMENT BOARD
|
July 14, 2014 |
P. BHARATHI Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
January 24, 2014 |
P. BOSE Vs. THE DISTRICT COLLECTOR AND ORS.
|
April 11, 2014 |
P. CHINNADURAI Vs. K. SUBRAMANIAM
|
September 2, 2014 |
P. CHINNIKRISHNAIAH Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
September 25, 2014 |
P. CHINNIYAN Vs. STATE OF TAMIL NADU
|
June 18, 2014 |
P. CHOCKALINGAM Vs. MANJULA
|
October 7, 2014 |
P. EKAMPARAM Vs. THE INSPECTOR OF POLICE, PALLIKARANAI POLICE STATION
|
August 22, 2014 |
P. GANAPATHY Vs. STATE
|
June 17, 2014 |
P. GOVINDARAJU Vs. THE SECRETARY TO GOVERNMENT
|
July 4, 2014 |
P. GURUSAMY Vs. M/S. SHRIRAM TRANSPORT FINANCE LIMITED
|
February 24, 2014 |
P. JAMES KARUNAKARAN Vs. THE ASSISTANT GENERAL MANAGER,STATE BANK OF INDIA
|
November 7, 2014 |
P. JANAKIRAMAN Vs. STATE OF TAMIL NADU
|
August 14, 2014 |
P. JAYABHARATHI Vs. STATE OF TAMIL NADU
|
April 29, 2014 |
P. JAYADEVAN Vs. STATE GOVERNMENT
|
April 3, 2014 |
P. JEGADEESAN Vs. THE INSPECTOR OF POLICE, COMMERCIAL CRIME INVESTIGATION WING (CID)
|
December 2, 2014 |
P. KALIMUTHU Vs. STATE OF TAMIL NADU
|
January 10, 2014 |
P. KALLANAI Vs. THE DISTRICT COLLECTOR COLLECTORATE BUILDINGS
|
November 28, 2014 |
P. KAMALA CHANDRA BAI Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
|
February 10, 2014 |
P. KANNAN Vs. STATE
|
April 2, 2014 |
P. KANNATHASAN Vs. J. ALEXANDER
|
December 3, 2014 |
P. KAPIL NAGARAJ Vs. DIRECTOR OF MEDICAL EDUCATION
|
July 10, 2014 |
P. KARMEGAM Vs. COMMISSIONER OF LAND ADMINISTRATION
|
October 14, 2014 |
P. KARTHIK Vs. THE DEPUTY SUPERINTENDENT OF PERIYAKULAM
|
December 2, 2014 |
P. KULANDAIVEL Vs. S. GOWTHAMAN
|
November 6, 2014 |
P. KUMARESAN Vs. RAJAMMAL
|
April 29, 2014 |
P. LAKSHMANAN Vs. EXECUTIVE OFFICER, ARULMIGU RAMALINGA SIVAGAMI AMBAL THIRUKOIL
|
November 20, 2014 |
P. LAKSHMANIAN Vs. P. JEYALAKSHMI
|
March 17, 2014 |
P. MADHURAJAN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
November 11, 2014 |
P. MAGUDESHWARI Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (KOVAI) LIMITED
|
September 22, 2014 |
P. MAHALAKSHMI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 5, 2014 |
P. MAHAVEERCHAND Vs. S. HEMALATHA
|
July 2, 2014 |
P. MANI Vs. THE SPECIAL DEPUTY COLLECTOR (STAMPS)
|
November 7, 2014 |
P. MANIMARAN Vs. THEASSISTANT COMMISSIONER OF POLICE
|
November 26, 2014 |
P. MARIAMMAL Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
July 18, 2014 |
P. MARIAPPAN Vs. THE DISTRICT COLLECTOR
|
November 10, 2014 |
P. MARIYA SELVARAJ Vs. C. GANESAN
|
June 13, 2014 |
P. MEENAKSHISUNDARAM Vs. DR. P. VIJAYAKUMAR AND M/S. FEDERAL BANK THROUGH ITS BRANCH MANAGER
|
January 7, 2014 |
P. MUNIRAJ Vs. STATE OF TAMIL NADU
|
January 29, 2014 |
P. MURUGAVEL Vs. STATE OF TAMIL NADU
|
September 10, 2014 |
P. MUTHURAMALINGAM Vs. THE SECRETARY TO GOVERNMENT
|
June 3, 2014 |
P. MUTHUSAMY Vs. SUB COLLECTOR
|
July 10, 2014 |
P. NALLUSAMY Vs. THE COMMISSIONER, MANAPPARAI MUNICIPALITY, MANAPPARAI AND THE COMMISSIONER OF MUNICIPAL ADMINISTRATION, CHEPAUK, CHENNAI
|
April 4, 2014 |
P. NARASIMHAN Vs. THE DIRECTOR GENERAL, HIGHWAYS DEPARTMENT
|
December 22, 2014 |
P. NARAYANAN Vs. DISTRICT COLLECTOR
|
July 23, 2014 |
P. ORR. & SONS PRIVATE LTD. Vs. THE CORPORATION OF CHENNAI
|
November 13, 2014 |
P. PALANIAPPAN Vs. THE STATE OF TAMILL NADU
|
December 9, 2014 |
P. PARAMASIVAM Vs. DIRECTOR GENERAL
|
February 24, 2014 |
P. PAUL Vs. AGRICULTURAL PRODUCTION COMMISSIONER AND PRINCIPAL SECRETARY
|
August 20, 2014 |
P. PUGALENTHI Vs. STATE AND ORS.
|
December 22, 2014 |
P. RAJA Vs. K.C. SUDHA
|
August 25, 2014 |
P. RAJAKUMARI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
September 24, 2014 |
P. RAJASEKARAN Vs. THE DISTRICT COLLECTOR, THE SUPERINTENDENT OF POLICE AND THE ANIMAL WELFARE BOARD OF INDIA
|
February 18, 2014 |
P. RAJASUBRAMANIAM Vs. INDIAN OVERSEAS BANK
|
June 3, 2014 |
P. RAJENDRAN Vs. THE CHAIRMAN, HINDUSTAN PETROLEUM CORPORATION LTD., MUMBAI AND ORS.
|
March 21, 2014 |
P. RAJESH Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION
|
December 17, 2014 |
P. RAJINI Vs. THE SUPERINTENDENT OF POLICE
|
December 10, 2014 |
P. RAMAKRISHNAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
February 20, 2014 |
P. RAMAN Vs. THE GOVERNMENT OF TAMIL NADU REP. BY THE CHIEF SECRETARY,
|
April 21, 2014 |
P. RAMAN Vs. THE GOVERNMENT OF TAMIL NADU
|
December 15, 2014 |
P. RAMESH Vs. INDIAN BANK
|
February 11, 2014 |
P. RAMESHKUMAR Vs. STATE
|
April 4, 2014 |
P. RAMPAL Vs. KRISHNAVENI
|
August 14, 2014 |
P. RAVIKUMAR Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
March 24, 2014 |
P. REENA Vs. UNION OF INDIA
|
December 11, 2014 |
P. SAMINATHAN Vs. DISTRICT COLLECTOR, TIRUPUR
|
January 27, 2014 |
P. SAMINATHAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS, PANAGAL BUILDINGS
|
February 6, 2014 |
P. SANGEETHA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
September 23, 2014 |
P. SANTHA Vs. S. ARUMUGAM
|
April 30, 2014 |
P. SATHISH KUMAR Vs. STATE OF TAMIL NADU
|
February 13, 2014 |
P. SEKAR Vs. NAGALAKSHMI
|
November 10, 2014 |
P. SELVAM Vs. TEACHERS RECRUITMENT BOARD
|
March 5, 2014 |
P. SELVARAJU Vs. DIRECTOR GENERAL OF POLICE CHENNAI
|
January 3, 2014 |
P. SELVI Vs. K. ARUMUGHAM
|
October 31, 2014 |
P. SHAHEEN Vs. STATE OF TAMIL NADU
|
August 1, 2014 |
P. SHANMUGA SUNDARAM Vs. SPECIAL COMMISSIONER
|
January 6, 2014 |
P. SHANMUGAM Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
December 12, 2014 |
P. SHANMUGANATHAN Vs. STATE
|
November 12, 2014 |
P. SHANMUGAVEL RAJ Vs. STATE AND ORS.
|
March 14, 2014 |
P. SHANMUGHA PRIYA Vs. STATE OF TAMIL NADU
|
March 11, 2014 |
P. SITHIVINAYAGAM Vs. G. BHOOPALAN
|
January 31, 2014 |
P. SIVASUBRAMANIYAN Vs. THE GOVERNMENT OF PUDUCHERRY
|
November 28, 2014 |
P. SOODAMANI Vs. TAMIL NADU STATE ELECTION COMMISSION
|
September 16, 2014 |
P. SOUPRAYANE Vs. SENIOR SUPERINTENDENT OF POLICE
|
June 23, 2014 |
P. SUBBIAH Vs. AUTHORIZED OFFICER
|
October 9, 2014 |
P. SUBBURAJ Vs. REGISTRAR GENERAL, HIGH COURT
|
February 7, 2014 |
P. SUBRAMANI Vs. DISTRICT COLLECTOR
|
September 17, 2014 |
P. SUBRAMANIA CHETTY Vs. P.N. NARAYANA AND ORS.
|
July 21, 2014 |
P. SUDALAIMUTHU Vs. UNION BANK OF INDIA
|
June 4, 2014 |
P. SUNDARAMOORTHY Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED
|
September 16, 2014 |
P. SURESHKUMAR Vs. JAYAKANNAN
|
June 16, 2014 |
P. TAMILMANI DIRECTOR Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 5, 2014 |
P. THANGAMANI AMMAL Vs. K. RAMACHANDRA CHETTY
|
June 18, 2014 |
P. THANGAVELU Vs. DIRECTOR GENERAL OF POLICE
|
November 3, 2014 |
P. THILLAI SELVAN Vs. SHYNA PAUL
|
September 19, 2014 |
P. USHA RANI Vs. SECRETARY TO THE GOVERNMENT, CHENNAI
|
July 10, 2014 |
P. VEERASAMY Vs. V. SOUNDARARAJAN
|
January 9, 2014 |
P. VIJAY KRISHNA PRASAD Vs. AURO MIRA BIOPOWER INDIA P. LTD.
|
April 8, 2014 |
P. VISALAKSHIAMMA Vs. DIRECTOR OF SCHOOLS HIGHER EDUCATION, CHENNAI
|
April 4, 2014 |
P.A. KRISHNAPPA Vs. A. RAGHU
|
April 25, 2014 |
P.C. DAMODARAN Vs. UNION OF INDIA
|
July 14, 2014 |
P.ELANGOVAN Vs. STATE OF TAMIL NADU
|
November 17, 2014 |
P.G. SARANYAN & ANOTHER Vs. THE ASSISTANT GENERAL MANAGER,
INDIAN BANK, T. NAGAR BRANCH & OTHERS
|
April 10, 2014 |
P.GNANAMBAL Vs. S.INDIRADEVI
|
October 30, 2014 |
P.GOMATHI Vs. ABRAHAM INBARAJ
|
August 4, 2014 |
P.GOPAL Vs. M.SUNITHA
|
October 16, 2014 |
P.GOWRIAMMAL Vs. SUB-REGISTRAR, KARAIKAL
|
April 28, 2014 |
P.JAYAPRAKASH Vs. THE CHAIRMAN AND SECRETARY TO GOVT.
|
October 30, 2014 |
P.K. BALACHANDRAN Vs. STATE
|
October 29, 2014 |
P.K. NAGARAJAN Vs. N. JEYARANI
|
September 18, 2014 |
P.K. PERIASAMY Vs. SECRETARY
|
September 19, 2014 |
P.K. RAMAKRISHNAN Vs. NARAYANA NADAR
|
June 30, 2014 |
P.K. VADUVAMMAL Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES
|
April 4, 2014 |
P.K.M. IBRAM SHAH Vs. THE DISTRICT MANAGER
|
November 14, 2014 |
P.L. ARUNACHALAM Vs. THE CHIEF MANAGER-CUM-AUTHORISED OFFICER
|
December 23, 2014 |
P.M.R. KANNAN Vs. THASTHAGEER AND ORS.
|
November 19, 2014 |
P.N. SRINIVASAN (DECEASED) Vs. STATE OF TAMIL NADU
|
January 23, 2014 |
P.R. GOPALAN Vs. ARUMUGAM
|
August 14, 2014 |
P.R. PERIYASAMY Vs. JOINT COMMISSIONER OF LABOUR
|
September 17, 2014 |
P.R. PERUMAL Vs. DISTRICT COLLECTOR
|
January 20, 2014 |
P.R. PERUMAL Vs. THE DISTRICT COLLECTOR
|
July 27, 2014 |
P.S. KIRUPANANDAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
September 5, 2014 |
P.S. MOHANKUMAR Vs. V.K. NARASIMHAN
|
November 6, 2014 |
P.S. RAMAN Vs. M/S. SHAKTI DURGA ENGINEERING
|
January 3, 2014 |
P.S. VENKATACHALAM Vs. M/S. SAMUTHRALAKSHMI SPINNERS (P) LTD.
|
February 5, 2014 |
P.SHANMUGAM Vs. STATE COORDINATOR, BHARAT PETROLEUM CORPORATION LIMITED
|
January 20, 2014 |
P.T. LEE CHENGALVARAYA NAICKER TRUST Vs. S. SHANMUGAM
|
July 2, 2014 |
P.T. NARAYANA NAIR Vs. TAHSILDAR
|
February 28, 2014 |
PACHAMUTHU; S MANI; T SEETHARAMAN; E P SENGODAN; K SIGAMANI; P SEMMALIKANNAN; T DHAKSHINAMOORTHY Vs. M MURUGESAN
|
July 22, 2014 |
PACHIYAPPAN Vs. M.C. BENEFIT FOOD PVT. LTD., CHENNAI AND ANOTHER
|
March 7, 2014 |
PADMAVATHY Vs. THAMARAVARDHINI
|
June 18, 2014 |
PALANI @ RAJA @ SEIZING RAJA Vs. STATE OF TAMILNADU
|
June 9, 2014 |
PALANI ARULMIGHU DHANDAYUTHAPANI SWAMY THIRUKKOIL Vs. G. RAGAVAN
|
December 17, 2014 |
PALANI; P BABU; R GUNA; NADANAMAYIOLAN Vs. K GANESAN
|
March 14, 2014 |
PALANIAMMAL Vs. T. SHANMUGASUNDARAM
|
June 19, 2014 |
PALANIAMMAL Vs. KUMARRAKKAL
|
March 25, 2014 |
PALANISAMY Vs. STATE
|
September 11, 2014 |
PALANISAMY Vs. KONGUNADU ARTS AND SCIENCE COLLEGE
|
October 13, 2014 |
PALANISAMY MUDALIAR Vs. ARULMIGHU NAGANATHASWAMY TEMPLE
|
February 27, 2014 |
PALLA VEERA VENKATA SURYA NARAYANA Vs. STATE, REP. BYTHE INSPECTOR OF POLICE
|
April 23, 2014 |
PALLAVI Vs. THE SECRETARY TO GOVERNMENT
|
July 7, 2014 |
PALPANDI Vs. SUB INSPECTOR OF POLICE
|
October 14, 2014 |
PANCHANATHA ACHARI; ARULANANTHAM; SUNDARAMANI; A BALASUNDARAM Vs. STATE OF TAMIL NADU; SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION; DISTRICT REVENUE OFFICER, KANCHEEPURAM DISTRICT; TAHSILDAR, CHENGALPATTU; R RAMESH; M BASHEER MOHAMMED; C SUNDARA MANICKAM
|
April 8, 2014 |
PANDI Vs. STATE REP. BY INSPECTOR OF POLICE
|
November 18, 2014 |
PANDIAN ROADWAYS CORPORATION Vs. A. SELVARAJ
|
September 10, 2014 |
PANDY Vs. STATE
|
December 2, 2014 |
PANJAM Vs. STATE OF TAMIL NADU
|
July 4, 2014 |
PANKAJ IMPEX (INDIA) Vs. THE COMMERCIAL TAX OFFICER
|
October 14, 2014 |
PANNEERSELVAM Vs. INSPECTOR OF POLICE
|
July 14, 2014 |
PARAMASIVAM DRIVING SCHOOL Vs. THE TRANSPORT COMMISSIONER
|
July 7, 2014 |
PARAMBIKULAM Vs. PRINCIPAL SECRETARY
|
June 4, 2014 |
PARENTS UNION FOR STUDENTS Vs. THE GOVERNMENT OF TAMIL NADU
|
October 30, 2014 |
PARTHASARATHI Vs. STATE
|
March 25, 2014 |
PARTHIBAN Vs. SECRETARY GOVERNMENT; COMMISSIONER OF POLICE
|
April 15, 2014 |
PARTHIBARAJAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
|
September 22, 2014 |
PAUL PAZHAM Vs. STATE
|
September 8, 2014 |
PAULRAJ Vs. STATE REP BY ITS THE INSPECTOR OF POLICE
|
September 16, 2014 |
PAVAYAMMAL (DECEASED) & ANOTHER Vs. THANGAMMAL (DECEASED) &
OTHERS
|
September 25, 2014 |
PAZHAVERKADU VENKATASAMY GRAMANI TRUST Vs. V. PUSHPALEELA
|
June 3, 2014 |
PECHIMUTHU Vs. STATE
|
October 17, 2014 |
PENSILIYA Vs. THE COMMISSIONER OF POLICE
|
August 27, 2014 |
PENSILIYA Vs. COMMISSIONER OF POLICE, EGMORE, CHENNAI
|
September 12, 2014 |
PENTAFOUR PRODUCTS LTD. Vs. CESTAT
|
August 7, 2014 |
PEOPLE OF ETHICAL TREATMENT OF ANIMALS (PETA) INDIA AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
|
August 4, 2014 |
PERFECT VENDING INDIA PVT. LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
July 10, 2014 |
PERI SOMALINGAM AMBALAM Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
June 18, 2014 |
PERIASAMY REDDY Vs. KOUSALYA
|
February 18, 2014 |
PERIYA PAPPAL Vs. MUTHALAMMAL
|
December 12, 2014 |
PERIYAKKAL Vs. INSPECTOR OF POLICE, THE COMMISSIONER OF POLICE AND THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
|
April 29, 2014 |
PERIYASAMY Vs. THE SECRETARY
|
September 2, 2014 |
PERIYASAMY Vs. STATE
|
March 4, 2014 |
PERUMAL Vs. MADATHI AMMAL
|
June 27, 2014 |
PERUMAL Vs. MADATHI AMMAL
|
June 1, 2014 |
PERUMAL KONAR Vs. ESAKKI @ MOOKANDI
|
April 3, 2014 |
PETCHIAMMAL Vs. THE DISTRICT SUPERINTENDENT OF POLICE
|
October 28, 2014 |
PETITIONER Vs. RESPONDENT
|
November 20, 2014 |
PETROLEUM EMPLOYEES UNION Vs. OIL & NATURAL GAS CORPORATION LTD
|
July 25, 2014 |
PHILOMINA MARY Vs. M.I. RAFIDEEN
|
November 20, 2014 |
PHOENIX YULE LTD. Vs. CHIEF ENGINEER
|
June 12, 2014 |
PILLAIPERUAL Vs. NAMBIRAJA AND ORS.
|
August 5, 2014 |
PILLAIYER GOUNDER Vs. P MANI
|
July 14, 2014 |
PLAZA PROPERTIES LIMITED Vs. BALMER LAWRIE AND CO., LIMITED
|
July 3, 2014 |
PMC MERCANTILE PRIVATE LIMITED Vs. THE STATE
|
July 31, 2014 |
POABS GRANITE PRODUCTS PVT LTD Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR, OFFICE OF COLLECTORATE; REVENUE DIVISIONAL OFFICER; TAHSILDAR, VILAVANCODE TALUK
|
July 10, 2014 |
PODHUMANI Vs. STATE
|
November 5, 2014 |
POLYFINE INDUSTRIES Vs. P. GOPAL
|
June 24, 2014 |
PONMALAI THEVAR Vs. D RAJENDRAN
|
November 6, 2014 |
PONMARI ENTERPRISES LTD Vs. C SIVASUBRAMANIAN; BRANCH MANAGER INDIAN BANK
|
August 18, 2014 |
PONNIAMMAL Vs. RAMALINGAM
|
February 10, 2014 |
PONNUSAMI CHETTIAR Vs. PALANISAMI GOUNDER
|
April 25, 2014 |
PONRAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
|
November 19, 2014 |
POOMALAI Vs. RAYAR
|
November 25, 2014 |
POORANI Vs. PANJALI @ THANJAMMAL
|
June 26, 2014 |
POOSA Vs. GOVERNMENT OF TAMIL NADU
|
June 14, 2014 |
PRABHU Vs. STATE OF TAMILNADU
|
June 9, 2014 |
PRAKASHCHAND Vs. VELMURUGAN CONSTRUCTIONS
|
December 3, 2014 |
PRASAD PROPERTIES AND INVESTMENT (P) LTD. Vs. STATE OF TAMIL NADU
|
March 21, 2014 |
PRASANTHI Vs. THE SECRETARY PUBLIC DEPARTMENT (SC) GOVERNMENT OF TAMIL NADU
|
December 15, 2014 |
PRASHAANTH BALASUBRAMANIAM Vs. UNION OF INDIA
|
June 13, 2014 |
PRATISHTA ASSOCIATES Vs. STATE OF TAMILNADU AND ORS.
|
December 4, 2014 |
PRAVEEN FOUNDRY PVT. LTD Vs. COMMR. OF CUS. & C. EX
|
January 30, 2014 |
PREM @ PREM KARTHICK Vs. STATE
|
February 4, 2014 |
PREMA VINCENT Vs. MONICA SHIRLEY ROSALING
|
October 14, 2014 |
PREMA; M TAMILJOTHI Vs. AUTHORISED OFFICER STATE BANK OF INDIA
|
June 10, 2014 |
PRINCE FOUNDATION LIMITED Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
November 25, 2014 |
PRINCIPAL (IN-CHARGE) Vs. R. ANBAZHAGAN
|
March 4, 2014 |
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. C. SANMUGAM
|
August 13, 2014 |
PRINCIPAL DIRECTOR, HIGHWAYS DEPARTMENT Vs. G GURUSAMY
|
December 23, 2014 |
PRINCIPAL, BEST DENTAL COLLEGE Vs. S SAMUTHABANU; DENTAL COUNCIL OF INDIA; SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION; REGISTRAR, M G R MEDICAL UNIVERSITY
|
December 1, 2014 |
PRINCIPAL, R.V.S. COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
July 1, 2014 |
PRISONERS RIGHTS FORUM Vs. HIGH COURT OF JUDICATURE AT MADRAS
|
August 11, 2014 |
PROFESSIONAL INVESTMENT CORPORATION Vs. C.C.E. (APPEALS)
|
January 22, 2014 |
PROFESSOR P RADHAKRISHNAN TRIVENI APARTMENTS Vs. MADRAS INSTITUTE OF DEVELOPMENT STUDIES; DIRECTOR, MADRAS INSTITUTE OF DEVELOPMENT STUDIES,; SECRETARY, FINANCE DEPARTMENT; SECRETARY, DEPARTMENT OF PLANNING
|
March 5, 2014 |
PROHIBITION COUNCIL, MAHE Vs. UNION OF INDIA
|
August 25, 2014 |
PROJECT DIRECTOR HIGHWAYS OF INDIA Vs. SANTHA
|
February 4, 2014 |
PUBLIC INFORMATION OFFICER Vs. CENTRAL INFORMATION COMMISSION
|
September 17, 2014 |
PUDUCHERRY ENVIRONMENT PROTECTION ASSOCIATION Vs. UNION OF INDIA
|
April 11, 2014 |
PUGALENDI Vs. STATE
|
July 2, 2014 |
PUSHBAKARAN Vs. STATE
|
June 13, 2014 |
PUSHPA Vs. STATE OF TAMIL NADU
|
June 14, 2014 |
PUSHPARAJ Vs. THE DISTRICT COLLECTOR
|
November 11, 2014 |
PUTHIYA POLIVUDAN PUTHIYA IDATHIL VIVEKANANDA COACHING CENTRE Vs. VIVEKANANDA COACHING CENTRE
|
June 18, 2014 |
Q. DAWSON Vs. UNION OF INDIA
|
September 22, 2014 |
QUANTUM REAL ESTATE AND PROPERTY DEVELOPMENT INDIA PRIVATE LIMITED Vs. BAY ORIENT REALTY PRIVATE LIMITED
|
December 12, 2014 |
QUEST LIFE SERVICES (P) LTD. Vs. CESTAT
|
July 11, 2014 |
R ASHOK Vs. SUSILA JEYARAJ
|
April 30, 2014 |
R BABU Vs. ARULMIGU SAKTHI VINAYAGAR KOVIL,
|
September 3, 2014 |
R BALUSAMY; K S THANGAVEL; P S SUBRAMANI Vs. RAMASAMY GOUNDER
|
June 13, 2014 |
R BANUMATHY Vs. JOINT SUB REGISTRAR
|
June 4, 2014 |
R CHANDRAN RAMASAMY; ATHAPPAN RAMASAMY Vs. ASSISTANT REGISTRAR OF COMPANIES SHASTRI BHAVAN
|
April 30, 2014 |
R GAJALAKSHMI Vs. STATE OF TAMIL NADU; SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION; DISTRICT COLLECTOR
|
August 18, 2014 |
R GANAPATHY MUNAIYATHIRIYAR Vs. DHANUKKODI
|
November 6, 2014 |
R JAMUNA Vs. STATE OF TAMIL NADU
|
March 17, 2014 |
R K DURAI KANNAN Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED
|
September 16, 2014 |
R KALAIARASAN Vs. M LINGAM; P SWAMINATHAN; A BALAKRISHNAN; STEPHEN PAUL; LAZER; MAGI; ISMAIL GANI
|
December 3, 2014 |
R KANAGARAJ Vs. BLOCK DEVELOPMENT OFFICER; DISTRICT COLLECTOR, COIMABTORE DISTRICT, COIMBATORE
|
March 5, 2014 |
R KEERTHIVARMAN Vs. DISTRICT EDUCATION OFFICER NORTH CHENNAI DISTRICT DR AMBEDKAR SCHOOL CAMPUS
|
March 19, 2014 |
R MEENACHI Vs. INSPECTOR OF PANCHAYAT CUM DISTRICT COLLECTOR; PRINCIPAL SECRETARY TO GOVERNMENT; BLOCK DEVELOPMENT OFFICEER
|
June 18, 2014 |
R MOORTHY Vs. STATE OF TAMIL NADU
|
September 25, 2014 |
R MURALI Vs. CHAIRMAN NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
July 3, 2014 |
R MURUGARAJ Vs. STATE
|
October 15, 2014 |
R MUTHUKRISHNAN Vs. UNION OF INDIA
|
October 14, 2014 |
R MUTHUSAMY; KUMARAVEL; RAJAGOPAL Vs. A K NAGARAJAN
|
August 26, 2014 |
R NAGENDHIRAN
VS Vs. DISTRICT MANAGER
|
August 18, 2014 |
R NARASHIMMAN Vs. COMMISSIONER, CORPORATION OF CHENNAI
|
December 3, 2014 |
R P R GRANITES Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR, MADURAI DISTRICT
|
September 2, 2014 |
R PADMARAJA Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM DISTRICT; INSPECTOR OF POLICE, RAMANATHAPURAM POLICE STATION; A RAMALINGAM; SHANMUGARAJA; BALAMURALI
|
August 18, 2014 |
R PANDYAN Vs. M PALGANI
|
November 17, 2014 |
R PARAMESHWARI Vs. SECRETARY TO GOVERNMENT
|
September 22, 2014 |
R PARAMESWARI Vs. GOVERNMENT OF TAMIL NADU; DIRECTOR OF SCHOOL EDUCATION; TEACHERS RECRUITMENT BOARD
|
March 27, 2014 |
R RAJAPANDIAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT, SIVAGANGAI AND ORS
|
January 22, 2014 |
R RAJARAM Vs. SECRETARY TO GOVERNMENT
|
February 28, 2014 |
R RAJENDRAN Vs. SENIOR ENGINEER, TAMIL NADU TRANSMISSION CORPORATION LTD ; SUPERINTENDENT ENGINEER, GENERAL CONSTRUCTION CIRCLE; EXECUTIVE ENGINEER, TAMIL NADU TRANSMISSION CORPORATION LTD ; ASSISTANT EXECUTIVE ENGINEER, TAMIL NADU TRANSMISSION CORPORATION LTD
|
June 23, 2014 |
R RAJESH EBENEZER Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
June 18, 2014 |
R RAJKUMAR Vs. THE COMMISSIONER OF POLICE TRICHY CITY
|
February 28, 2014 |
R RAMAKRISHNAN Vs. STATE OF TAMIL NADU
|
June 10, 2014 |
R ROBERT DENSON Vs. STATE; S SURESH
|
September 4, 2014 |
R RUKUMANI Vs. GOVERNMENT OF TAMIL NADU
|
May 30, 2014 |
R S USHA RANI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
September 22, 2014 |
R SAKTHIVEL Vs. S AARTHI
|
April 23, 2014 |
R SELVAM Vs. SECRETARY TO GOVERNMENT,
HOME, PROHIBITION AND EXCISE DEPARTMENT; SUPERINTENDENT OF PRISON
|
September 1, 2014 |
R SELVARAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL INVESTIGATING
|
December 18, 2014 |
R SENTHILKUMAR Vs. GENERAL MANAGER (DRILLING), OIL AND NATURAL GAS CORPORATION LTD ; GROUP GENERAL MANAGER; DEPUTY GENERAL MANAGER
|
September 19, 2014 |
R SUNDARAM Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES HOUSING CHENNAI; JOINT DIRECTOR OF CO-OPERATIVE SOCIETIES COIMBATORE; DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 28, 2014 |
R VATSALA Vs. R KRISHNA KUMAR
|
June 26, 2014 |
R VENKATARAMAN Vs. STATE
|
September 9, 2014 |
R VIJAYA Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA
|
March 19, 2014 |
R VINOD KUMAR Vs. GAGAN DEEP SINGH BEDI, I A S
|
November 21, 2014 |
R. ANANDALINGAM Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 27, 2014 |
R. ANANDAN Vs. S. ANANDAN
|
April 29, 2014 |
R. ANANTHAVALLI Vs. MEMBER SECRETARY, TAMIL NADU TEACHER RECRUITMENT BOARD
|
January 31, 2014 |
R. ANITHA Vs. THE DISTRICT COLLECTOR AND ORS.
|
May 8, 2014 |
R. ARCHANA Vs. THE DISTRICT COLLECTOR
|
November 28, 2014 |
R. ARULRAJ Vs. DISTRICT COLLECTOR
|
September 24, 2014 |
R. ARUMUGAM Vs. THE COMMISSIONER, TIRUMANGALAM PANCHAYAT UNION
|
December 5, 2014 |
R. AYYAR Vs. GOVERNMENT OF TAMILNADU
|
August 20, 2014 |
R. BALAMURUGAN Vs. PONNUSAMY
|
July 25, 2014 |
R. CHANDRASEKARAN Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
|
December 8, 2014 |
R. DEVADOSS Vs. STATE OF TAMIL NADU
|
November 21, 2014 |
R. DHARMAN Vs. MURUGAMMAL
|
September 8, 2014 |
R. DINESHKUMAR Vs. STATE
|
November 13, 2014 |
R. DURAISAMY Vs. CHIEF REVENUE CONTROLLING OFFICER
|
January 20, 2014 |
R. EAKAMPARAM Vs. GOVERNMENT OF TAMIL NADU
|
April 28, 2014 |
R. HARRISH Vs. G. DIVAKARAN
|
April 1, 2014 |
R. INDHIRA Vs. DISTRICT COLLECTOR
|
November 17, 2014 |
R. JAYANTHI Vs. SPECIAL DEPUTY COLLECTOR (STAMPS)
|
October 28, 2014 |
R. JAYARAJAN Vs. THE PRINCIPAL DISTRICT JUDGE AND ORS.
|
November 26, 2014 |
R. JEYAKUMAR Vs. JOINT COMMISSIONER
|
August 4, 2014 |
R. JULIYAN RAYAN Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER
|
September 22, 2014 |
R. KALAISELVI PRESIDENT Vs. THE DISTRICT COLLECTOR
|
November 26, 2014 |
R. KALAIVANI Vs. INDIAN OVERSEAS BANK
|
September 10, 2014 |
R. KALIAMMAL Vs. GOVINDAN
|
October 15, 2014 |
R. KALIANNAN Vs. PRESIDING OFFICER
|
October 9, 2014 |
R. KALYANI Vs. T. ROSE MUKUNDAKUMAR
|
February 27, 2014 |
R. KANAGASANTHI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
|
February 6, 2014 |
R. KANNAN Vs. GOVERNMENT OF TAMILNADU
|
June 4, 2014 |
R. KANNAN GOVINDARAJULU Vs. UNION OF INDIA
|
September 3, 2014 |
R. KARTHIKEYAN Vs. GOVERNMENT OF TAMIL NADU
|
April 9, 2014 |
R. KARUPPAN Vs. THE INSPECTOR OF POLICE
|
October 15, 2014 |
R. KARUPPUSAMY Vs. P. SIVARAJ
|
July 3, 2014 |
R. KASINATHAN Vs. STATE
|
July 10, 2014 |
R. KISHORE NAGAARUR Vs. ADDL. COMMR. OF CUS. (EXPORTS)
|
September 24, 2014 |
R. KRISHNAMOORTHY Vs. UCO BANK
|
September 18, 2014 |
R. KRISHNAMURTHI Vs. VAIRAMURTHI
|
June 26, 2014 |
R. KRISHNAN Vs. COMMISSIONER AND SECRETARY
|
September 2, 2014 |
R. KRISHNASAMY Vs. DISTRICT COLLECTOR
|
June 24, 2014 |
R. KULANTHI VELU Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION
|
December 3, 2014 |
R. KUNDUMALAI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
October 8, 2014 |
R. KUPPUSWAMY Vs. REGISTRAR
|
August 13, 2014 |
R. LAKSHMINARAYANAN Vs. HAJI ABDUL KHADER NAGADA TRUST
|
June 3, 2014 |
R. LALITHA Vs. THE ACCOUNTANT GENERAL (A & E) AND THE ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS
|
January 20, 2014 |
R. MADURAI VEERAN Vs. THE ASSISTANT ENGINEER TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LIMITED
|
December 5, 2014 |
R. MAHENDRAN Vs. CHIEF SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE, SOUTHERN RAILWAY, MMC, CHENNAI AND ORS.
|
June 16, 2014 |
R. MAHESWARAN Vs. STATE
|
December 9, 2014 |
R. MANI Vs. INCOME TAX OFFICER
|
September 11, 2014 |
R. MANIKANDAN Vs. DISTRICT COLLECTOR
|
March 25, 2014 |
R. MANOHARAN Vs. STATE
|
November 26, 2014 |
R. MOHAN Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (PERSONNEL),
|
March 4, 2014 |
R. MOORTHI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 27, 2014 |
R. MUNUSAMY Vs. G. KRISHTTAPPILLAI
|
October 8, 2014 |
R. MURUGESAN Vs. STATE
|
February 5, 2014 |
R. MURUGESAN Vs. JOINT REGISTRAR OF COOP. SOCIETIES THIRUVANNAMALAI
|
April 23, 2014 |
R. MUTHU Vs. THE UNION OF INDIA
|
December 9, 2014 |
R. MUTHUKRISHNAN Vs. UNION OF INDIA, REP. BY THE SECRETARY IN THE MINISTRY OF PETROLEUM & NATURAL GAS SHASTRI BHAWAN, NEW DELHI 110 001. 2. INDIAN OIL CORPORATION LTD., REP. BY ITS GENERAL MANAGER, "INDIAN OIL BHAWAN", 139, MAHATMA GANDHI ROAD, CHENNAI 600 034. 3.BHARAT PETRO
|
March 21, 2014 |
R. MUTHUKUMARASWAMY, PRESIDENT OF MADRAS BAR ASSOCIATION Vs. STATE OF TAMIL NADU
|
February 7, 2014 |
R. NAGARAJAN Vs. SUNDARAVELU
|
August 19, 2014 |
R. NAGENDHIRAN Vs. THE DISTRICT MANAGER
|
August 18, 2014 |
R. NAMBI Vs. TENKASI MUNICIPALITY
|
September 24, 2014 |
R. NATARAJAN Vs. REGISTRAR GENERAL, HIGH COURT, MADRAS
|
June 12, 2014 |
R. NATESAN Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT KANYAKUMARI
|
August 4, 2014 |
R. PALANIAPPAN Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT,
ERODE & OTHERS
|
June 24, 2014 |
R. PALANIVELU Vs. M.P. NATARAJAN
|
December 17, 2014 |
R. PANDIAMMAL Vs. S. MUTHULAKSHMI
|
April 21, 2014 |
R. PANDIAMMAL F Vs. STATE OF TAMIL NADU
|
August 18, 2014 |
R. PANDIMURUGAN Vs. R. PALANISAMY
|
December 11, 2014 |
R. PARAMAGURU Vs. SECRETARY TO GOVERNMENT CHENNAI
|
March 25, 2014 |
R. PAREETHA BEEVI Vs. TAMIL NADU ELECTRICITY BOARD
|
June 4, 2014 |
R. PETER DOSS Vs. CHAIRMAN, SLUM CLEARANCE BOARD
|
February 18, 2014 |
R. PETER PERINBARAJA Vs. JOINT DIRECTOR, COLLEGIATE EDUCATION, TIRUNELVELI
|
March 7, 2014 |
R. PONNUCHAMY Vs. DISTRICT COLLECTOR
|
August 25, 2014 |
R. PRABHAKARAN Vs. THE SECRETARY TO GOVENOR, GOVERNOR OF TAMIL NADU AND ORS.
|
October 9, 2014 |
R. RADHAKRISHNAN Vs. R. NAGARAJAN
|
February 24, 2014 |
R. RAJA Vs. INSPECTOR OF POLICE CBCID
|
June 23, 2014 |
R. RAJAGOPAL Vs. CHIEF ENGINEER/PERSONNEL TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD.
|
January 29, 2014 |
R. RAJENDRAN Vs. BAGAVAR SINGH
|
September 10, 2014 |
R. RAJESH EBENEZER Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
June 18, 2014 |
R. RAJESHKUMAR Vs. STATE
|
December 4, 2014 |
R. RAMARAJ Vs. THE REGISTRAR GENERAL
|
October 10, 2014 |
R. RAMASUBRAMANIAN Vs. SECRETARY GURU GNANA SAMBANDAR HINDU
|
March 28, 2014 |
R. RAMESH Vs. R. RAVEENDER
|
February 28, 2014 |
R. RAMUTHTHEVAR Vs. SELVI
|
April 4, 2014 |
R. RATHA Vs. A. RAJU
|
January 3, 2014 |
R. RAVICHANDRAN Vs. STATE
|
February 28, 2014 |
R. RAVIKUMAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
September 3, 2014 |
R. RAVIKUMAR Vs. LAKSHMI ACHI
|
September 17, 2014 |
R. RIYAZ AHMED Vs. J.G. GLASS INDUSTRIES PVT. LTD.
|
April 4, 2014 |
R. ROBERT BRUCE Vs. JEYACHANDRA SEKAR
|
August 1, 2014 |
R. SAKTHIVEL Vs. TAMIL NADU ELECTRICITY BOARD
|
April 23, 2014 |
R. SAKTHIVEL Vs. STATE
|
July 4, 2014 |
R. SAKTHIVEL Vs. SYNDICATE
|
September 25, 2014 |
R. SANJAY KAPOOR Vs. T. REDDY GOVINDAMMA
|
September 3, 2014 |
R. SANTHANAKRISHNAN Vs. THE GOVERNMENT OF TAMIL NADU
|
November 7, 2014 |
R. SANTHI Vs. NALLAMMAL
|
June 26, 2014 |
R. SANTHOSH KUMAR Vs. STATE OF TAMILNADU
|
January 10, 2014 |
R. SANTHOSH KUMAR Vs. SECRETARY TO GOVERNMENT
|
March 25, 2014 |
R. SARASWATHI Vs. THE STATE OF TAMIL NADU
|
December 19, 2014 |
R. SARAVANAN Vs. STATE
|
November 13, 2014 |
R. SELVARAJ Vs. MURUGESAN
|
December 10, 2014 |
R. SHANMUGAKANI Vs. THE GOVERNMENT OF TAMIL NADU
|
August 8, 2014 |
R. SIVASAMY Vs. THE DISTRICT COLLECTOR
|
December 2, 2014 |
R. SRIDHARAN Vs. THE REGISTRAR, ANNAMALAI UNIVERSITY
|
June 11, 2014 |
R. SUBBE GOWDER Vs. MARAKKAL
|
June 25, 2014 |
R. SUBRAMANI Vs. NAGAMMAL
|
December 8, 2014 |
R. SUBRAMANIAM Vs. INDIA CEMENTS CAPITAL & FINANCE LTD.
|
February 13, 2014 |
R. SUBRAMANIAN Vs. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION
|
September 2, 2014 |
R. SUGUNA Vs. DISTRICT COLLECTOR
|
February 20, 2014 |
R. SUNDARAM Vs. THE GENERAL MANAGER INDIAN BANK
|
July 4, 2014 |
R. SUNDARI Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION(CHENNAI DIVISION – 1) LTD.
|
February 27, 2014 |
R. SURESHWARAN Vs. DISTRICT MANAGER, TASMAC
|
August 18, 2014 |
R. SWAMINATHAN Vs. BAR COUNCIL OF TAMIL NADU HIGH COURT CAMPUS
|
July 31, 2014 |
R. TAMIL SELVI Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION
|
October 29, 2014 |
R. THIAGARAJAN Vs. STATE OF TAMIL NADU
|
February 27, 2014 |
R. UMA MAGESH Vs. UNION OF INDIA
|
August 13, 2014 |
R. VADIVEL Vs. R. THANGAVELU
|
December 5, 2014 |
R. VAIGAI KANNAN Vs. THE DISTRICT COLLECTOR AND ORS.
|
October 17, 2014 |
R. VARATHARAJAN Vs. THE SECRETARY
|
November 13, 2014 |
R. VASANTHI Vs. M. HARIKRISHNAN
|
January 9, 2014 |
R. VEERARAGHAVAN Vs. DIRECTOR OF CO. OPERATIVE AUDIT
|
November 25, 2014 |
R. VENKATARAMAN Vs. R. KUMAR
|
December 8, 2014 |
R. VENKATESAN Vs. THE SECRETARY TO GOVERNMENT
|
October 16, 2014 |
R. VENNILLA Vs. INDIAN OIL CORPORATION
|
October 16, 2014 |
R. VIJAYARANI Vs. INSPECTOR OF POLICE AND ORS.
|
June 25, 2014 |
R.A. SRINIVASAN Vs. ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
January 27, 2014 |
R.ANANDAN Vs. PERSONAL ASSISTANT (GENERAL) TO THE DISTRICT COLLECTOR, CHENNAI
|
April 28, 2014 |
R.ARPUTHARANI Vs. THE DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
|
November 14, 2014 |
R.C. AUTO CENTRE Vs. INCOME TAX OFFICER, COIMBATORE
|
April 17, 2014 |
R.C. GOLDEN GRANITES (P) LTD. Vs. THE ASSISTANT COMMISSIONER
|
October 30, 2014 |
R.G.N.S. ENTERPRISES, REP BY ITS MANAGING PARTNER, M.
GOKULAKANNAN Vs. THE COMMISSIONER, DEPARTMENT OF GEOLOGY & MINING,
THIRU VI.KA. INDUSTRIAL ESTATE GUINDY.
|
January 7, 2014 |
R.J. SHEYA Vs. BRANCH MANAGER
|
July 14, 2014 |
R.KARUPPAN Vs. RAMASAMY MOOPER
|
August 12, 2014 |
R.M. KANNAN Vs. GNANAMMAL
|
December 19, 2014 |
R.M. THANGAVELU Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HEAD OF FOREST FORCE
|
September 10, 2014 |
R.R. DONNELLEY PUBLISHING INDIA PRIVATE LIMITED Vs. CANARA TRADERS AND PRINTERS PRIVATE LIMITED
|
December 9, 2014 |
R.S. BHARATHI Vs. THE STATE OF TAMIL NADU
|
December 18, 2014 |
R.S.A. CHANDRASEKAR Vs. S. RAJALAKSHMI
|
February 24, 2014 |
R.SANKARANARAYANAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
|
October 28, 2014 |
R.SANKARANARAYANAN Vs. V.ELUMALAI
|
July 23, 2014 |
RADHA Vs. R SUBRAMANI
|
August 11, 2014 |
RADHA BAI AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
|
December 3, 2014 |
RADHA LAKSHMANAN Vs. M.S. GURUSAMY
|
November 5, 2014 |
RADHAKRISHNAN Vs. THE INSPECTOR GENERALOF POLICE
|
November 28, 2014 |
RADHAKRISHNAN Vs. THE SECRETARY TO THE GOVERNMENT
|
June 2, 2014 |
RADHAKRISHNAN; SASIKALA Vs. R GUNASEKARAN
|
October 10, 2014 |
RADHIKA Vs. STATE OF TAMIL NADU
|
June 11, 2014 |
RADHIKA SRI HARI Vs. COMMISSIONER OF POLICE, COIMBATORE CITY COIMBATORE
|
March 12, 2014 |
RADHIKA VIJAY KUMAR Vs. DEBTS RECOVERY TRIBUNAL II
|
February 11, 2014 |
RAFEEQUE AHMED Vs. C. LICKMICHAND JAIN
|
February 5, 2014 |
RAFIUDEEN @ RAFIQ Vs. STATE
|
April 21, 2014 |
RAGAVAN ALIAS PUVIAL RAGAVAN Vs. INSPECTOR OF POLICE
|
February 18, 2014 |
RAGAVENDRA RAJA Vs. S. RAJAGOPAL ASARI
|
November 10, 2014 |
RAGINI Vs. STATE
|
September 23, 2014 |
RAHALAKSHMI Vs. SUPERINTENDENT OF POLICE, THANJAVUR
|
January 30, 2014 |
RAHUL DHOKA Vs. STATE
|
July 18, 2014 |
RAHUL RAJ TRADINGCOMPANY Vs. ASSISTANT COMMISSIONER (CT)(FAC)
|
November 18, 2014 |
RAIHAN BEEVI Vs. C. RATHINAM
|
January 23, 2014 |
RAJ LUBRICANTS (M) PRIVATE LTD. Vs. THE STATE OF TAMIL NADU
|
December 3, 2014 |
RAJA Vs. PARAMANATHAN
|
March 12, 2014 |
RAJA & CO. Vs. SECRETARY TO GOVERNMENT, HIGHWAYS DEPARTMENT
|
January 10, 2014 |
RAJA @ THIRUGNANAM Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT
|
January 23, 2014 |
RAJA @ TOKKAN RAJA Vs. STATE OF TAMIL NADU
|
June 11, 2014 |
RAJA CROWNS AND CANS PVT. LIMITED Vs. UNION OF INDIA
|
December 8, 2014 |
RAJA MANICKAM Vs. HOME SECRETARY, STATE OF TAMILNADU; DIRECTOR GENERAL OF POLICE, OFFICE OF DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE, OFFICE OF SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE; THIRU DURAI SAMY; THIRU KUMAR
|
July 22, 2014 |
RAJAGOPAL Vs. THE STATE
|
November 7, 2014 |
RAJAKUMARI Vs. STATE OF TAMILNADU
|
June 2, 2014 |
RAJAMANI Vs. ARTHANARI GOUNDE
|
June 23, 2014 |
RAJAMANI Vs. RENU
|
November 11, 2014 |
RAJAMANI AMMAL Vs. POOVAYEE
|
September 18, 2014 |
RAJAMANICKAM Vs. MUTHU NAIDU
|
January 6, 2014 |
RAJAMANICKKAM Vs. MANDRATHARASI
|
August 12, 2014 |
RAJAMMAL Vs. G. SUBRAMANIAN
|
August 6, 2014 |
RAJAMMAL Vs. SHANMUGAM
|
November 13, 2014 |
RAJARAM Vs. GOPU
|
January 30, 2014 |
RAJASEKAR Vs. FOREST RANGE OFFICER
|
November 5, 2014 |
RAJEEV SAWHNEY Vs. INSPECTOR OF POLICE CYBER CRIME WING
|
April 25, 2014 |
RAJENDRA R MEHTA Vs. TAMIL NADU ELECTRICITY BOARD,; CHIEF ENGINEER (COMMERCIAL), TAMIL NADU ELECTRICITY BOARD; SUPERINTENDENT ENGINEER, CEDC / SOUTH, TAMIL NADU ELECTRICITY BOARD; ASSISTANT ENGINEER (O & M), TAMIL NADU ELECTRICITY BOARD; CHENNAI METROPOLITAN DEVELOPMENT
|
June 24, 2014 |
RAJENDRAN Vs. STATE
|
November 12, 2014 |
RAJENDRAN Vs. STATE
|
November 6, 2014 |
RAJENDRAN Vs. STATE
|
December 3, 2014 |
RAJENDRAN Vs. DHANALAKSHMI
|
December 2, 2014 |
RAJENDRAN @ KULLA RAJENDRAN Vs. STATE OF TAMIL NADU
|
June 11, 2014 |
RAJESH NARAYANA Vs. T. MOSAIVALSALAM
|
November 10, 2014 |
RAJESH P.SANKARAMATAM Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 21, 2014 |
RAJESHWARI Vs. STATE OF TAMIL NADU
|
August 19, 2014 |
RAJESWARI AGENCIES AND ORS Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER-II AND ORS
|
March 12, 2014 |
RAJI @ RAJA Vs. STATE OF TAMILNADU, REP. BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE
|
March 17, 2014 |
RAJIV GANDHI NATIONAL INSTITUTE OF YOUTH DEVELOPMENT, REP. BY ITS DIRECTOR Vs. M/S. SARAVANA CONSTRUCTIONS PVT. LTD.
|
November 19, 2014 |
RAJKISHORE BHAGWATSARAN Vs. MAXWORTH HOME LTD.
|
June 30, 2014 |
RAJSEKHAR B. KORWAR Vs. UNION OF INDIA
|
July 14, 2014 |
RAJTIMES Vs. THE JOINT COMMISSIONER OF CUSTOMS (DIU)
|
October 30, 2014 |
RAJU Vs. THE DIRECTOR GENERAL OF POLICE
|
October 31, 2014 |
RAM @ RAMPRASAD Vs. STATE
|
January 7, 2014 |
RAMA Vs. THE COMMISSIONER OF POLICE
|
July 4, 2014 |
RAMABOYAN Vs. THIRUMAYI
|
December 12, 2014 |
RAMACHANDIRAN Vs. SARASWATHY
|
December 19, 2014 |
RAMACHANDRAN Vs. SULAIMAN
|
November 11, 2014 |
RAMACHANDRAN Vs. VEERAMUTHU
|
August 13, 2014 |
RAMACHANDRAN Vs. DINAKARAN AND ORS.
|
November 18, 2014 |
RAMAIAH Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT ; STATE; PERIASAMY; SANGILI
|
July 21, 2014 |
RAMAKRISHNAN Vs. STATE
|
December 9, 2014 |
RAMALAKSHMI (DIED); K VEERAPANDI Vs. GANESAN; GANI RAJAN; VELLAIAMMAL; MANICKAM AMMAL; KASTURI; M RAJU
|
April 4, 2014 |
RAMALINGAM Vs. STATE
|
October 17, 2014 |
RAMALINGAM Vs. RAMACHANDRAN
|
December 16, 2014 |
RAMALU NAIDU Vs. N.R. RAJARAJAN
|
December 11, 2014 |
RAMAN Vs. INSPECTOR OF POLICE
|
October 20, 2014 |
RAMANATHA MUDHALIYAR Vs. KALYANASUNDRAVADIVOO
|
April 4, 2014 |
RAMANATHAPURAM DISTRICT CO-OPERATIVE SPINNING MILLS LTD Vs. CENTRAL BOARD OF TRUSTEES OF EMPLOYEES PROVIDENT FUND ORGANIZATION
|
March 11, 2014 |
RAMANI Vs. SECRETARY TO GOVERNMENT
|
June 11, 2014 |
RAMANI Vs. SECRETARY TO GOVERNMENT
|
June 10, 2014 |
RAMAR Vs. UNION OF INDIA
|
September 17, 2014 |
RAMASAMY Vs. STATE
|
February 4, 2014 |
RAMASAMY Vs. RAMAR
|
November 6, 2014 |
RAMASAMY Vs. PATTAMMAL AND ORS.
|
June 5, 2014 |
RAMASAMY Vs. VEERASAMY GOUNDER
|
January 3, 2014 |
RAMASAMY Vs. STATE OF TAMIL NADU
|
July 17, 2014 |
RAMASAMY GOUNDER Vs. SIVASUBRAMANIAN
|
July 4, 2014 |
RAMASAMY UDAYAR Vs. PAVOONAMAL
|
February 26, 2014 |
RAMASAMY, M A , B ED (RETD TEACHER) Vs. DISTRICT COLLECTOR-CUM-ARBITRATOR COLLECTORATE; SPECIAL DISTRICT REVENUE OFFICER
|
August 20, 2014 |
RAMASWAMY GOUNDER Vs. PALANICHAMY GOUNDAR
|
December 12, 2014 |
RAMATHILAGAM AND ORS Vs. NAMBI NAIDU; SRIRAMA NAIDU
|
April 4, 2014 |
RAMAYI Vs. STATE OF TAMIL NADU
|
June 11, 2014 |
RAMCO CEMENTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 17, 2014 |
RAMESH Vs. STATE
|
November 19, 2014 |
RAMESH C. SONINGARA Vs. U. CHITRA
|
June 26, 2014 |
RAMKI Vs. STATE OF TAMIL NADU
|
April 29, 2014 |
RAMNATHAPURAM DISTRICT CO-OPERATIVE SPINNING MILLS LTD. Vs. CENTRAL BOARD OF TRUSTEES OF EMPLOYEES PROVIDDENT FUND ORGANIZATIONS
|
March 7, 2014 |
RAMU; RAJI Vs. LAKSHMI
|
March 21, 2014 |
RANGANATHAN Vs. STATE OF TAMILNADU
|
April 16, 2014 |
RANI Vs. AROKIYAMMAL
|
November 6, 2014 |
RANI Vs. V. THAMARAISELVI
|
October 14, 2014 |
RANI Vs. STATE
|
September 19, 2014 |
RAPTAKOS BRETT EMPLOYEES UNION Vs. RAPTAKOS, BRETT AND COMPANY LTD.
|
December 9, 2014 |
RASHTRIYA ISPAT NIGAM LTD Vs. UNION OF INDIA
|
September 2, 2014 |
RASI TECHNITEX PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
November 17, 2014 |
RASU Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM
|
November 5, 2014 |
RASU PADAYACHI Vs. ANBALAGHI
|
February 26, 2014 |
RATHINAM Vs. SRIVILLIPUTTUR KOTTAPPURAM VAISIYA CHETTIYAR
|
June 24, 2014 |
RATHINASAMI Vs. DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION
|
June 11, 2014 |
RATHNA Vs. EXECUTIVE OFFICER
|
June 26, 2014 |
RATNA INDUSTRIES Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
December 12, 2014 |
RATNA KOUNDER Vs. ANNAMALAI
|
February 10, 2014 |
RAVI ALIAS RAMKUMAR Vs. GOVERNMENT OF TAMIL NADU
|
March 19, 2014 |
RAVICHANDRAN Vs. SECRETARY TO GOVERNMENT
|
January 23, 2014 |
RAVICHANDRAN Vs. STATE OF TAMIL NADU
|
August 1, 2014 |
RAVICHANDRAN Vs. THE SECRETARY TO GOVERNMENT
|
September 25, 2014 |
REGINA BEGAM Vs. SECRETARY TO GOVERNMENT
|
January 6, 2014 |
REGIONAL DIRECTOR ESI CORPORATION Vs. LEDREX PRODUCTS PRIVATE LTD.
|
January 24, 2014 |
REGIONAL MANAGER Vs. D SEKAR
|
September 22, 2014 |
REGISTRAR GENERAL Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
|
October 28, 2014 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. M. GANAPATHYSUNDARAM
|
July 16, 2014 |
RENGASAMY Vs. PALANIAMMAL
|
December 10, 2014 |
RENGASAMY Vs. STATE
|
December 4, 2014 |
RENUKA DEVI Vs. F. NAZMA
|
February 3, 2014 |
REVATHI Vs. NANAMMAL
|
April 16, 2014 |
REVATHI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
December 4, 2014 |
REVENUE DIVISIONAL OFFICER Vs. JAYALAKSHMI
|
November 28, 2014 |
REWATHI ETC. Vs. STATE OF TAMIL NADU AND ANOTHER
|
June 13, 2014 |
RH 153, RAMANATHAPURAM DISTRICT CO Vs. CENTRAL BOARD OF TRUSTEES OF EMPLOYEES PROVIDENT FUND ORGANIZATION, THROUGH ITS CHIEF EXECUTIVE OFFICER (CENTRAL PROVIDENT FUND COMMISSIONER), NEW DELHI
|
March 7, 2014 |
RITHWIK SOFTEX Vs. SOFTWARE TECHNOLOGY PARKS OF INDIA (STPI)
|
October 10, 2014 |
RIYA TRAVELS AND TOURS INDIA PVT. LTD. Vs. CESTAT
|
October 30, 2014 |
ROBINSON Vs. RAMACHANDRAN
|
March 21, 2014 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. HARIKRISHNAN
|
June 26, 2014 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. SUGUNA
|
July 9, 2014 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. D.GUNASEKARAN
|
June 13, 2014 |
RSM CLEARING SERVICES PVT. LTD. Vs. COMMR. OF CUS. (IMPORT)
|
July 3, 2014 |
RUKHIYA Vs. REGISTRAR THE APPELLATE TRIBUNAL
|
January 3, 2014 |
S ABDUL SALAM SAHIB Vs. K PARAMESWARI
|
November 27, 2014 |
S ALPHONES Vs. M E ABBAS & BROTHERS
|
November 3, 2014 |
S ANANDAN Vs. EXECUTIVE ENGINEER ERECTION AND MAINTENANCE
|
March 21, 2014 |
S ARUMUGAN Vs. PRINCIPAL SECRETARY COMMISSIONER OF REVENUE ADMINISTRATION
|
June 12, 2014 |
S B CHANDRAKUMAR JEYARAJ ALEXANDAR Vs. SECRETARY TO TRANSPORT CORPORATION AND ORS
|
February 10, 2014 |
S BALAMURUGAN Vs. PRESIDING OFFICER
|
July 18, 2014 |
S DORAISWAMY; ASHOK DORAISWAMY; R SRINIVASAN; S RAJESWARI; S RAMANTHAN; S RAVICHANDRAN; R GEETHA; R SUMITHRA DEVI Vs. STATE; V RAVICHANDRAN
|
September 2, 2014 |
S DURAIMANICKAM Vs. SECRETARY TO GOVERNMENT AND ORS
|
February 20, 2014 |
S DURAIRAJ NADAR Vs. A THANGA PANDIAN
|
June 19, 2014 |
S GANAPATHY SUBRAMANIAN Vs. STATE OF TAMIL NADU
|
August 22, 2014 |
S GUNASEKAR Vs. STATE BANK OF INDIA
|
November 25, 2014 |
S GURUSHANKAR Vs. GOVERNMENT OF TAMIL NADU
|
December 23, 2014 |
S JAYAVELU Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
|
August 25, 2014 |
S JEGANATHAN Vs. DIRECTOR OF SCHOOL EDUCATION
|
October 28, 2014 |
S JOTHI, W/O SIVAKUMAR Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; GOVERNMENT OF TAMIL NADU
|
July 8, 2014 |
S KALIAMMAL Vs. REGISTRAR (HOUSING)
|
July 17, 2014 |
S KALIAMOORTHY; P MARIMUTHU; M SURESH MOORTHY; R KULANDHAIVELU; RAJAMANIKKAM; A R THAMARAI SELVAN; M CHINNAPPAN Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION
|
September 24, 2014 |
S KANAGASABAI; SUMATHI Vs. K JEYACHANDRAN
|
August 20, 2014 |
S KANNAN Vs. REVENUE DIVISIONAL OFFICER, UTHAMAPALAYAM; DISTRICT TREASURY OFFICER, THENI; SUB TREASURY OFFICER, UTHAMAPALAYAM
|
April 16, 2014 |
S KANNAN Vs. COMMISSIONER OF POLICE MADURAI CITY MADURAI
|
May 21, 2014 |
S KARTHIKEYINI Vs. R SELVARANGA MUDALIAR
|
June 26, 2014 |
S KARUPPIAH Vs. STATE OF TAMIL NADU
|
September 15, 2014 |
S KAYAROHANAM Vs. N K S NATARAJAN
|
July 23, 2014 |
S KUMARAPPAN Vs. STATE
|
April 11, 2014 |
S KUMARAVEL Vs. CHIEF INTERNAL AUDIT OFFICER, BOARD OFFICE AUDIT BRANCH; H SUMATHI
|
April 22, 2014 |
S LAKSHMANAN Vs. ASSISTANT COMMISSIONER OF POLICE; R ARUL @ BABU
|
September 17, 2014 |
S M KHASIM Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPT; MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
|
September 15, 2014 |
S MALLAN Vs. SUPERINTENDENT OF POLICE
|
July 17, 2014 |
S MARY JELESTIN SUDHA Vs. STATE
|
January 6, 2014 |
S MASTHAN REDDY Vs. STATE OF TAMIL NADU
|
March 24, 2014 |
S MURUGAN Vs. K SKANDAN; A V VENKATACHALAM
|
December 4, 2014 |
S MUTHU Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
November 19, 2014 |
S MUTHURAMALINGAM Vs. PRINCIPAL SECRETARY
|
September 16, 2014 |
S MUTHUSAMY Vs. RAMATHAL
|
July 8, 2014 |
S NEELAVATHI Vs. S DILSHAD
|
January 3, 2014 |
S P ALAGUVEL Vs. DEPUTY CIT MEDIA CIRCLE-I
|
July 21, 2014 |
S PERIYASAMY @ MARUNTHU PERIYASAMY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE; JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE; R RAM SUNDAR HEREDITARY TRUSTEE
|
August 6, 2014 |
S PONNUSAMY @ S P SAMY Vs. K MANI
|
November 7, 2014 |
S PRAKASH CHAND JAIN Vs. STATE OF TAMIL NADU
|
January 23, 2014 |
S RAJENDRAN; A KARTHIKEYAN; M KARUPPAIAH Vs. STATE OF TAMIL NADU AND ORS
|
July 2, 2014 |
S RAMASAMY Vs. STATE
|
August 1, 2014 |
S RAMASAMY Vs. PERUMAL
|
April 2, 2014 |
S RAMESH AND ORS Vs. STATE AND ORS
|
February 5, 2014 |
S RAMESH BABU Vs. INSPECTOR OF POLICE
|
April 23, 2014 |
S SANKARA SUBRAMANIAN Vs. S KRISHNASWAMY; S RAMAIAH; S PITCHAIAH; S THIRUKOODA RAJAPPAN; S GUHAN
|
August 22, 2014 |
S SARASWATHI Vs. SECRETARY TO GOVERNMENT AND ORS
|
April 8, 2014 |
S SARAVANAKUMAR Vs. MANAGING DIRECTOR
|
September 11, 2014 |
S SARAVANAN Vs. COMMISSIONER OF POLICE; INSPECTOR OF POLICE; ALAGARAJ; LATHA MEENAKSHI
|
August 19, 2014 |
S SATHISH KUMAR PETITIONER Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION; REGIONAL MANAGER,
|
April 23, 2014 |
S SATHYANARAYANAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 25, 2014 |
S SENGOTTAIYAN Vs. MINOR DHANASANKAR
|
October 16, 2014 |
S SIVA Vs. STATE
|
October 9, 2014 |
S SUGANTHI Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE
|
July 14, 2014 |
S THANU Vs. TAMIL FILM PRODUCERS COUNCIL
|
February 28, 2014 |
S THIAGARAJAN CHETTIAR Vs. OFFICIAL LIQUIDATOR HIGH COURT MADRAS
|
February 5, 2014 |
S UDAYAKUMAR Vs. E CHINNAIAH; UNITED INDIA INSURANCE CO LTD
|
August 8, 2014 |
S V MATHA PRASAD Vs. RENUKA DEVI
|
November 11, 2014 |
S VANATHAIAN Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
December 4, 2014 |
S VENKATESAN Vs. V MUNUSAMY; RAJ AND CO
|
September 8, 2014 |
S VENKATESWARALU Vs. STATE OF TAMILNADU
|
January 28, 2014 |
S VENKATRAMAKRISHNAN @ NAGARAJ Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT; DEPUTY SUPERINTENDENT OF POLICE, PALANI TALUK; INSPECTOR OF POLICE, PALANI NAGAR POLICE STATION; MALARVIZHI; S LAXMIPATHI
|
September 19, 2014 |
S VIJAYALAKSHMI Vs. STATE
|
April 15, 2014 |
S. ABHIRAMI Vs. N. YADAVARAJ
|
October 8, 2014 |
S. ABUBACKER SIDDIQ Vs. INSPECTOR GENERAL OF REGISTRATION & CHIEF REVENUE AUTHORITY CHENNAI
|
June 9, 2014 |
S. ABUTHAHIR @ ABU Vs. STATE AND OTHERS
|
June 5, 2014 |
S. ALPHONES Vs. M/S. M.E. ABBAS & BROTHERS, IRON & STEEL MERCHANTS, REP. BY ITS PARTNER A. SIRAJUDEEN
|
November 3, 2014 |
S. AMBIGADEVI Vs. THE GOVERNMENT OF TAMIL NADU
|
November 5, 2014 |
S. ANANTHAKRISHNAN Vs. REGIONAL TRANSPORT AUTHORITY
|
July 7, 2014 |
S. ANBU RAJ Vs. DIRECTOR GENERAL OF POLICE
|
October 20, 2014 |
S. ANNAMALAI Vs. SECRETARY TO GOVERNMENT
|
September 24, 2014 |
S. ANTHUVAN CHRISTI RAJ Vs. STATE OF TAMIL NADU
|
January 29, 2014 |
S. ANWAR NIZATH Vs. THE SECRETARY TO GOVERNMENT
|
November 5, 2014 |
S. ARULMANI Vs. SECRETARY TO GOVERNMENT
|
February 26, 2014 |
S. AYYAVO Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
September 19, 2014 |
S. BALAKRISHNAN Vs. A. MALAIMEGU
|
September 23, 2014 |
S. BALAKRISHNAN Vs. S. AYYAMMAL
|
April 4, 2014 |
S. BALAKRISHNAN Vs. THE SUPERINTENDENT OF POLICE
|
June 5, 2014 |
S. BALAKRISHNAN PANDIYAN Vs. SUPERINTENDENT OF POLICE, KANCHIPURAM, KANCHIPURAM DISTRICT
|
October 17, 2014 |
S. BALASUDHAKAR Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (PERSONNEL) DPI CAMPUS
|
June 11, 2014 |
S. BALRAJ Vs. SAROJA DINAKARAN
|
January 28, 2014 |
S. BASKARAN Vs. SECRETARY TO GOVT., HOUSING & URBAN DEVELOPMENT DEPT
|
February 7, 2014 |
S. BASKARAN Vs. SENIOR REGIONAL MANAGER
|
September 15, 2014 |
S. BHAKKIAM Vs. SUPERINTENDING OF ENGINEER
|
August 19, 2014 |
S. BHASKAR Vs. UMA BHANDARI
|
April 3, 2014 |
S. BHUVANESWARI Vs. SECRETARY TO GOVERNMENT
|
June 4, 2014 |
S. BOOPATHY Vs. MANAGEMENT OF SUNDRAM FASTERNERS LIMITED
|
January 9, 2014 |
S. CHANDRAMOHAN Vs. REGISTRAR
|
June 13, 2014 |
S. CHANDRAMOHAN Vs. THE CHIEF METROPOLITAN MAGISTRATE
|
November 19, 2014 |
S. CHANDRASEKAR Vs. SECRETARY TO GOVERNMENT
|
August 13, 2014 |
S. CHANDRASEKARAN Vs. THE GOVERNMENT OF TAMIL NADU
|
November 11, 2014 |
S. CHANDRASEKARAN Vs. THE JOINT DIRECTOR OF AGRICULTURE
|
December 3, 2014 |
S. CHITRA Vs. THE CHAIRMAN, SATHYAMANGALAM MUNICIPALITY
|
December 16, 2014 |
S. CHITRA Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
July 1, 2014 |
S. CHOKKALINGAM Vs. SENIOR REGIONAL MANAGER
|
August 4, 2014 |
S. DEVA @ DEVARAJ Vs. STATE
|
August 11, 2014 |
S. DHANAPALAN Vs. M. CHITRA
|
June 18, 2014 |
S. DILSHAD AND ORS. Vs. THE PRINCIPAL SECRETARY AND SECRETARY TO GOVERNMENT AND ORS.
|
January 3, 2014 |
S. DIWAKAR Vs. DEPUTY REGISTRAR
|
August 4, 2014 |
S. DIWAKAR Vs. T. ARUNACHALAM
|
November 17, 2014 |
S. DORAIRAJ Vs. THE CENTRAL BOARD OF FILM CERTIFICATION
|
November 7, 2014 |
S. DURAIRAJ Vs. CENTRAL BOARD OF FILM CERTIFICATION
|
September 8, 2014 |
S. DURAISAMY Vs. R. SHANMUGAM
|
December 18, 2014 |
S. EKAMBARAM Vs. SECRETARY, HOUSING & URBAN DEVELOPMENT
|
April 9, 2014 |
S. FELIX Vs. CONTROLLER OF EXAMINATION
|
April 28, 2014 |
S. GANAPATHY SUBRAMANIAN Vs. STATE OF TAMIL NADU
|
August 22, 2014 |
S. GANESAN Vs. A. PONSAMY
|
November 17, 2014 |
S. GEETHA RANJANI Vs. THE DISTRICT REGISTRAR
|
November 5, 2014 |
S. GIRIJA Vs. THE REGISTRAR GENERAL
|
November 21, 2014 |
S. GOVIND RAJAN Vs. M.O. ROY
|
November 17, 2014 |
S. GOVINDARAJAN Vs. THE DIRECTOR DIRECTORATEOF COUNTRY PLANNING
|
November 14, 2014 |
S. GURUMOORTHY Vs. SECRETARY TO GOVERNMENT
|
June 13, 2014 |
S. GURUNATHAN Vs. DEPUTY COMMERCIAL TAX OFFICER
|
June 17, 2014 |
S. GURUSHANKAR Vs. COMMISSIONER
|
March 28, 2014 |
S. HARIPRAKASH Vs. HONBLE CHIEF JUSTICE
|
October 31, 2014 |
S. HEMALATHA Vs. P. MURALI VITTAL
|
April 11, 2014 |
S. INBARAJ Vs. THE SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT
|
December 19, 2014 |
S. JASMIN SUGANTHA MALAR Vs. THE DIRECTOR OF COLLEGIATE EDUCATION
|
October 15, 2014 |
S. JAYALAKSHMI AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 3, 2014 |
S. JEYAKUMAR Vs. D. BASKARAN
|
October 17, 2014 |
S. JEYARAJ Vs. THE STATE OF TAMIL NADU
|
December 4, 2014 |
S. JOSEPH RAJ Vs. P.K. MISRA THE SECRETARY TO GOVERNMENT
|
September 24, 2014 |
S. JOSEPH SELVARAJ Vs. REGISTRAR UNIVERSITY OF MADRAS CHEPAUK
|
June 3, 2014 |
S. KALIAMOORTHY Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION
|
September 24, 2014 |
S. KALIYAMOORTHY Vs. REVENUE DIVISIONAL OFFICER KUMBAKONAM
|
July 25, 2014 |
S. KAMALA Vs. THE DISTRICT COLLECTOR
|
November 11, 2014 |
S. KAMALAM Vs. RAJAMANI
|
June 4, 2014 |
S. KANAGAM ACHI Vs. DIRECTOR, TOWN & COUNTRY PLANNING
|
June 26, 2014 |
S. KANDASAMY Vs. SUBRAMANI
|
March 28, 2014 |
S. KANNAN Vs. MANAGING DIRECTOR
|
June 30, 2014 |
S. KARTHIKEYAN Vs. E. VEDAVANAM AND ORS.
|
December 9, 2014 |
S. KARUNANITHI Vs. SIVANANDA RAO
|
March 7, 2014 |
S. KENNEDY Vs. G.GOGULAKRISHNAN
|
November 14, 2014 |
S. KIRUBAKAR Vs. DIRECTOR GENERAL OF POLICE
|
March 21, 2014 |
S. KRISHNAMURTHY Vs. THE SECRETARY TO GOVERNMENT INFORMATION AND TOURISM DEPARTMENT
|
December 12, 2014 |
S. KRISHNAMURTHY Vs. STATE
|
June 30, 2014 |
S. KUMAR Vs. THE DISTRICT COLLECTOR, KANYAKUMARI & OTHERS
|
April 28, 2014 |
S. KUMARIAH NADAR Vs. DISTRICT COLLECTOR
|
September 16, 2014 |
S. LAKSHMIPATHI NAIDU Vs. DISTRICT COLLECTOR, KANCHEEPURAM
|
January 29, 2014 |
S. LAKSHMIPATHI NAIDU Vs. DISTRICT COLLECTOR
|
January 28, 2014 |
S. MADAN CHANDER Vs. COMMISSIONER OF POLICE
|
August 22, 2014 |
S. MAHADEVAN Vs. GOVERNMENT OF TAMILNADU
|
June 12, 2014 |
S. MANGALAM Vs. THE SECRETARY
|
October 9, 2014 |
S. MANI Vs. G. RAMESH BABU
|
March 14, 2014 |
S. MANOHARAN Vs. GOVERNMENT OF TAMIL NADU
|
January 28, 2014 |
S. MANOHARAN Vs. THE SUPERINTENDENT OF PRISONS, CENTRAL PRISON, MADURAI AND THE DEPUTY INSPECTOR GENERAL OF PRISONS, MADURAI RANGE, MADURAI
|
April 4, 2014 |
S. MANOHARAN Vs. GOVERNMENT OF TAMIL NADU
|
July 1, 2014 |
S. MARTIN Vs. DEPUTY COMMISSIONER OF POLICE
|
June 16, 2014 |
S. MARTIN Vs. THE STATE
|
October 15, 2014 |
S. MARTIN Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
February 27, 2014 |
S. MARTIN Vs. DEPUTY COMMISSIONER OF POLICE
|
February 21, 2014 |
S. MARY JELESTIN SUDHA Vs. THE STATE AND ANOTHER
|
January 6, 2014 |
S. MASILAMANI Vs. DR. M. KARUNANIDHI AND K.K.S.S.R. RAMACHANDRAN
|
March 3, 2014 |
S. MAYILERINATHAN Vs. REGIONAL MANAGER
|
September 2, 2014 |
S. MEENAKSHI SUNDARAM Vs. THE EXECUTIVE OFFICER
|
December 15, 2014 |
S. MEERAGANDHI Vs. PRINCIPAL SECRETARY/STATE PROJECT DIRECTOR, SARVA SHIKSHA ABIYAN AND THE CHIEF EDUCATIONAL OFFICER
|
February 17, 2014 |
S. MITRA SRIKANTH Vs. STATE OF TAMIL NADU
|
October 8, 2014 |
S. MOHANAVADIVELAN Vs. V.C. THIYAGARAJAN
|
December 11, 2014 |
S. MOOKIAH Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
October 15, 2014 |
S. MURUGAIAH Vs. PAUL RATHINASAMY
|
August 19, 2014 |
S. MURUGAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
August 4, 2014 |
S. MUTHU Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES
|
November 19, 2014 |
S. MUTHULAKSHMI Vs. RECORD OFFICER
|
June 24, 2014 |
S. MUTHUPAL Vs. EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER
|
April 15, 2014 |
S. NAGARAJAN Vs. THE SUPERINTENDING ENGINEER, TAMILNADU ELECTRICITY DISTRIBUTION CIRCLE, TAMILNADU ELECTRICITY BOARD, MAHARAJA NAGAR AND THE CHIEF ENGINEER (PERSONAL), ADMINISTRATIVE BRANCH, TAMILNADU ELECTRICITY BOARD, ANNA SALAI
|
April 4, 2014 |
S. NAGARAJAN Vs. CHAIRMAN, CHENNAI PORT TRUST
|
January 31, 2014 |
S. NARAYANAMURTHY Vs. P. SATHEESHKUMAR
|
June 19, 2014 |
S. NARAYANAN Vs. R. KUMAR
|
January 31, 2014 |
S. NEHRU AND ORS. Vs. S. SIVASANKAR AND ORS.
|
December 5, 2014 |
S. PACHAIYAPPAN Vs. GOVERNMENT OF TAMIL NADU
|
February 21, 2014 |
S. PADMANABHAN Vs. RAJESH KUMAR BALKRISHAN AGRAWAL AND ORS.
|
November 11, 2014 |
S. PADMANABHAN Vs. REVENUE DIVISIONAL OFFICER
|
July 3, 2014 |
S. PANDIARAJAN Vs. THE SECRETARY TO GOVERNMENT, COMMERCIAL TAX DEPARTMENT, THE SPECIAL COMMISSIONER & COMMISSIONER OF COMMERCIAL TAXES AND THE DEPUTY COMMISSIONER, COMMERCIAL TAXES, TRICHY DIVISION
|
March 4, 2014 |
S. PANDITHURAI Vs. THE SUPERINTENDENT OF POLICE
|
December 5, 2014 |
S. PARIMALA Vs. SUB INSPECTOR OF POLICE
|
June 30, 2014 |
S. PARTHIBAN Vs. PUNJAB NATIONAL BANK
|
March 20, 2014 |
S. PAULRAJ Vs. REGISTRAR OF COOPERATIVE SOCIETIES, CHENNAI
|
March 18, 2014 |
S. POORNIMA Vs. N. BALAKRISHNAN
|
October 10, 2014 |
S. PRABAKARAN Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 2, 2014 |
S. PRABHA Vs. NAMBIRAJAN
|
April 21, 2014 |
S. PRABHULINGAM Vs. N. DILLI
|
March 27, 2014 |
S. PUSHPAVALLI Vs. SENIOR ACCOUNTS OFFICER
|
August 26, 2014 |
S. RADHA Vs. DISTRICT COLLECTOR, ERODE DISTRICT
|
January 6, 2014 |
S. RAGHAVAN Vs. THE STATE OF TAMIL NADU
|
November 19, 2014 |
S. RAGINI Vs. STATE
|
January 7, 2014 |
S. RAJAMANICKAM Vs. THE CABINET SECRETARY, UNION OF INDIA
|
September 1, 2014 |
S. RAJAMANICKAM Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 7, 2014 |
S. RAJAMANICKAM Vs. THE CABINET SECRETARY
|
September 12, 2014 |
S. RAJASEKARAN Vs. THE REVENUE DIVISIONAL OFFICER
|
November 10, 2014 |
S. RAJAVELU Vs. M.P. CHANDRASEKARAN
|
February 26, 2014 |
S. RAJENDRAN Vs. THE DISTRICT COLLECTOR
|
November 7, 2014 |
S. RAJENDRAN Vs. REGIONAL MANAGER AND THE DEPUTY MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
|
February 7, 2014 |
S. RAMACHANDRAN Vs. E.V. VELU & OTHERS
|
September 25, 2014 |
S. RAMANATHAN Vs. S. PANNALAL JAIN
|
November 19, 2014 |
S. RAMESH KUMAR Vs. THE COMMISSIONER CORPORATION OF CHENNAI
|
October 17, 2014 |
S. RANGARAJ Vs. THE COMMISSIONER OF POLICE
|
December 9, 2014 |
S. RASALAM Vs. COMMISSIONER
|
August 13, 2014 |
S. RAVICHANDRAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
August 13, 2014 |
S. RAVICHANDRAN Vs. PRINCIPAL SECRETARY/COMMISSIONER
|
February 7, 2014 |
S. REGIS MARY Vs. THE STATE
|
November 14, 2014 |
S. RENUKA Vs. K. GANGARATHINAM
|
January 21, 2014 |
S. RUKUMANI Vs. STATE
|
August 12, 2014 |
S. RUSSALAYYAN Vs. V. CHELLASWAMY
|
October 17, 2014 |
S. S. MANIHANDAN Vs. ANANTHARAMAN
|
November 11, 2014 |
S. SANKAR Vs. STATE OF TAMIL NADU
|
September 22, 2014 |
S. SANKARA SUBRAMANIAN Vs. S. KRISHNASWAMY
|
August 22, 2014 |
S. SANTHOSH KUMAR Vs. GOVERNMENT OF TAMIL NADU
|
February 27, 2014 |
S. SARAVANA KUMAR Vs. SENIOR REGIONAL MANAGER
|
June 17, 2014 |
S. SARAVANAKUMAR Vs. MANAGING DIRECTOR
|
September 11, 2014 |
S. SARAVANAN Vs. SUPERINTENDENT OF POLICE
|
November 3, 2014 |
S. SASIKALA Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
September 2, 2014 |
S. SATHISH Vs. GOVERNMENT OF TAMIL NADU
|
January 22, 2014 |
S. SEETHARAMAN Vs. GENERAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LIMITED
|
April 25, 2014 |
S. SEKAR Vs. THE DIRECTOR
|
October 10, 2014 |
S. SELVAKUMAR Vs. STATE OF TAMILNADU AND OTHERS
|
November 14, 2014 |
S. SELVAM Vs. MADANLAN CHAWLA
|
November 27, 2014 |
S. SELVAMANI Vs. CHIEF EDUCATIONAL OFFICER
|
September 1, 2014 |
S. SELVARANI SRIDEVI Vs. DISTRICT COLLECTOR
|
August 13, 2014 |
S. SELVI Vs. M. DHARVESH MAHIDEEN
|
November 26, 2014 |
S. SHANMUGANATHAN Vs. P. UMADEVI
|
July 8, 2014 |
S. SIDHARTH Vs. P. LALITHA KUMARI
|
January 21, 2014 |
S. SIVAKUMAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
January 7, 2014 |
S. SIVALINGAM Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF SURVEY AND SETTLEMENT
|
February 4, 2014 |
S. SIVAPRAKASAM Vs. GOVERNMENT OF TAMIL NADU
|
March 6, 2014 |
S. SIVARANJANI Vs. STATE OF TAMIL NADU
|
June 10, 2014 |
S. SOLAI Vs. N.A. AYYAKKANU
|
October 9, 2014 |
S. SORNALATHA Vs. THE STATE OF TAMIL NADU
|
November 27, 2014 |
S. SRINIVASAN Vs. CHIEF EXECUTIVE OFFICER
|
June 6, 2014 |
S. SUNDARAM Vs. THE SECRETARY TRUST COMMITTEE
|
September 19, 2014 |
S. SUNDARARAJAN Vs. MEDICAL COUNCIL OF INDIA
|
July 23, 2014 |
S. SURESH Vs. T. SELVAM
|
January 10, 2014 |
S. SUSAIPACKIAM Vs. THE DIRECTOR GENERAL OF POLICE, TAMIL NADU
|
February 13, 2014 |
S. SYED AHAMED MUSTAFFA Vs. THE DISTRICT COLLECTOR
|
October 10, 2014 |
S. THANGARAJA Vs. THE SUPERINTENDENT OF POLICE
|
November 12, 2014 |
S. THIAGARAJAN CHETTIAR Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT, MADRAS
|
January 20, 2014 |
S. UMA RANI Vs. THE SUB-INSPECTOR OF POLICE
|
November 7, 2014 |
S. VAIRAMOORTHY Vs. P. RAMACHANDRAN
|
November 27, 2014 |
S. VALARMATHI Vs. S. ELANGOVAN
|
November 13, 2014 |
S. VASUDEVAN Vs. THE SECRETARY TO GOVERNMENT, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT
|
September 10, 2014 |
S. VEERAKARTHIKEYAN Vs. THE BRANCH MANAGER,STATE BANK OF INDIA
|
November 27, 2014 |
S. VEERAPPASOUNDER Vs. K. KUPPUSAMY
|
October 28, 2014 |
S. VELAMMAL Vs. STATE OF TAMIL NADU
|
July 15, 2014 |
S. VENKATACHALAPATHY Vs. THE BOARD OF DIRECTORS (APPELLATE AUTHORITY)
|
September 24, 2014 |
S. VENKATESWARAN Vs. THE SUB-INSPECTOR OF POLICE
|
November 5, 2014 |
S. VIJAYAKUMAR Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
|
December 4, 2014 |
S. VIMALRAJ AND ORS. Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, SCHOOL EDUCATION (C2) DEPARTMENT AND ORS.
|
December 17, 2014 |
S. VINCENT Vs. STATE OF TAMIL NADU
|
September 25, 2014 |
S. VINODH Vs. TAMIL NADU AGRICULTURAL UNIVERSITY
|
June 13, 2014 |
S. VINOTHA Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
June 6, 2014 |
S. XAVIER Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
November 7, 2014 |
S. YESUDHAS Vs. THE DIRECTOR OF ELEMENTARY EDUCATION AND ORS.
|
February 5, 2014 |
S.A. BUVANESHWARI Vs. P.A. NAGARAJAN
|
December 9, 2014 |
S.A. K. IBRAHIM Vs. THE CHIEF EXECUTIVE OFFICER
|
June 6, 2014 |
S.A. MIYAJAN Vs. UNION OF INDIA
|
February 5, 2014 |
S.A. RAGHUNATHAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED CHENNAI
|
March 19, 2014 |
S.ARIVARASU Vs. STATE
|
September 5, 2014 |
S.B. EASWAR Vs. B.C. KESAVA MURTHY
|
October 29, 2014 |
S.BASKAR Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
|
November 5, 2014 |
S.D. RAVIGANESH Vs. CHAIRMAN, TN SLUM CLEARANCE BOARD
|
January 7, 2014 |
S.D.K. RAJAN Vs. JEDDIYA SATHYA @ SATHYA
|
April 3, 2014 |
S.G.P. EXIM PRIVATE LIMITED AND M/S.WATERFALL ESTATE PVT. LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND THE RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND
|
April 10, 2014 |
S.GAYATHRI Vs. COMMISSIONER OF POLICE, COIMBATORE CITY
|
January 27, 2014 |
S.H. SYED SULTAN Vs. INCOME TAX OFFICER
|
September 8, 2014 |
S.K. KANNIAH NAIDU & CO., REP. BY ITS PARTNER, PADINALLUR Vs. THE GENERAL MANAGER, BHARATH PETROLEUM CORPORATION LTD. & ANOTHER
|
January 2, 2014 |
S.K. KARUMBAYIRAM Vs. A. VAIYAPURI
|
June 3, 2014 |
S.K. SURIYAMOORTHI Vs. THE MANAGEMENT, TAMIL NADU GOVERNMENT TRANSPORT CORPORATION
|
December 9, 2014 |
S.K. SUSEELA Vs. THE DIRECTOR OF COLLEGIATE EDUCATION
|
October 7, 2014 |
S.K.M. SIVAKUMARAN Vs. GOVERNMENT OF TAMIL NADU
|
February 19, 2014 |
S.KUMAR Vs. STATE OF TAMIL NADU
|
November 21, 2014 |
S.L. HEMALATHA Vs. STATE OF TAMIL NADU
|
June 10, 2014 |
S.M. AYESATH FATHIMA Vs. THE COMMISSIONER AND SECRETARY TO GOVT.
|
October 13, 2014 |
S.M. SEKKILAR Vs. SECRETARY TO GOVT. OF TAMILNADU
|
June 3, 2014 |
S.M. VENKATESAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
October 15, 2014 |
S.M.P. MAHARAJAN Vs. DEPUTY REGISTRAR
|
August 26, 2014 |
S.MP AMALAN Vs. STATE OF TAMIL NADU
|
January 10, 2014 |
S.MP. AMALAN Vs. STATE OF TAMILNADU
|
January 8, 2014 |
S.MURALIDHARAN Vs. GOVERNMENT OF INDIA
|
January 3, 2014 |
S.N. KIRUBANANDAM Vs. THE SUB REGISTRAR
|
October 15, 2014 |
S.P. NALLATHAMBI Vs. DISTRICT ELECTION OFFICER
|
September 10, 2014 |
S.P. POLYMERS Vs. THE REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL
|
December 23, 2014 |
S.P. VALLIAPPAN Vs. SULEKHA SUDHAKAR
|
January 10, 2014 |
S.P. VIMALA Vs. THE DIRECTOR OF SCHOOL EDUCATION, (HIGHER SECONDARY), CHENNAI
|
April 4, 2014 |
S.P.N. KRISHNAMURTHY Vs. THE SENIOR REGIONAL MANAGER, TASMAC LIMITED
|
November 14, 2014 |
S.PRABHU Vs. STATE OF TAMIL NADU
|
February 11, 2014 |
S.R. KANNAN Vs. THE STATE OF TAMIL NADU AND ORS.
|
July 10, 2014 |
S.R. KAVITHA Vs. DIRECTOR OF SCHOOL EDUCATION
|
June 13, 2014 |
S.R. RATHEESH Vs. S. PONNAIYAN AND OTHERS
|
March 20, 2014 |
S.R. VEERAIYAN Vs. THE STATE OF TAMILNADU
|
September 17, 2014 |
S.R. VELUSAMY GOUNDER Vs. THE STATE OF TAMIL NADU
|
November 25, 2014 |
S.R.P. VENKATASUBRAMANI Vs. THE BHARATHIYAR UNIVERSITY
|
September 18, 2014 |
S.R.P. VENKATASUBRAMANI Vs. BHARATHIYAR UNIVERSITY
|
May 7, 2014 |
S.R.S. FABRICS A REGISTERED PARTNERSHIP FIRM Vs. K. RAJAMBAL
|
February 26, 2014 |
S.RAMALINGAM Vs. D. AMIRTHARAJ
|
August 14, 2014 |
S.RAMESH Vs. A.SWAMINATHAN
|
August 4, 2014 |
S.SATHIK ALI Vs. KANNAPPA CHETTIAR
|
February 7, 2014 |
S.SELVAM Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE
|
November 5, 2014 |
S.SIVANANTHAVADIVEL Vs. DISTRICT COLLECTOR
|
March 18, 2014 |
S.V. THARANATH Vs. STATE BANK OF INDIA
|
December 19, 2014 |
S.YESUDAS Vs. THESUPERINTENDENT OF POLICE
|
October 20, 2014 |
S.Z. ZUHHAIRULLAH Vs. FARHANA BEGUM @ FALAK NAAZ
|
June 18, 2014 |
SA. DURAISAMY Vs. MILLENIA REALTORS PVT. LTD
|
July 7, 2014 |
SABASTHI AMMAL Vs. ASSISTANT ENGINEER
|
April 22, 2014 |
SABINA BEGUM Vs. THE SECRETARY
|
September 12, 2014 |
SABITHA Vs. STATE OF TAMIL NADU
|
June 4, 2014 |
SACHU RAM BABU Vs. UNION OF INDIA; DEPUTY INSPECTOR GENERAL APPELLATE AUTHORITY; INSPECTOR GENERAL CISF SOUTH SECTOR
|
June 23, 2014 |
SADAPATTY PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 20, 2014 |
SAEHAN STAMPING PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
October 15, 2014 |
SAGUNTALA Vs. KESAVACHARIYALU
|
September 19, 2014 |
SAGUNTHALA Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT OF CENTRAL PRISON
|
August 26, 2014 |
SAHIL INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS (APPEALS)
|
August 4, 2014 |
SAI SIVA @ SIVASUBRAMANIAN Vs. C M CHELLAPANDI; INSPECTOR OF POLICE CHINNAMANOOR POLICE STATION
|
July 1, 2014 |
SAIYANA WAREHOUSE (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 12, 2014 |
SAKINA SHERIFF Vs. M. AMSATH BEGUM
|
June 30, 2014 |
SAKRETISH Vs. STATE
|
June 25, 2014 |
SAKTHI ARRKAY TRADERS AND CATERERS PRIVATE LIMITED Vs. THE FOOD SAFETY OFFICER SAIDAPET
|
December 15, 2014 |
SAKTHI CONSTRUCTION INDIA (P) LTD. Vs. COMMISSIONER (APPEALS)
|
October 17, 2014 |
SAKTHIVEL Vs. MARIMUTHU
|
September 9, 2014 |
SAKTHIVEL Vs. DISTRICT COLLECTOR
|
September 12, 2014 |
SAKTHIVEL Vs. STATE
|
December 11, 2014 |
SAKUNTHALA Vs. MEENAKSHI
|
June 30, 2014 |
SAKUNTHALA Vs. THE SECRETARY TO GOVERNMENT
|
September 8, 2014 |
SAKUNTHALA Vs. STATE OF TAMIL NADU
|
June 11, 2014 |
SAKUNTHALA VEDACHALAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 6, 2014 |
SALEEM Vs. STATE
|
December 11, 2014 |
SALEM AGRICULTURAL PRODUCERS CO OPERATIVE MARKETING SOCIETY LTD. Vs. V RAJENDRAN
|
July 10, 2014 |
SALEM DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. STATE OF TAMIL NADU
|
September 3, 2014 |
SALEM STEEL INDUSTRIES Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
July 25, 2014 |
SALZER ELECTRONICS LIMITED Vs. S.G. CONTROLS
|
June 9, 2014 |
SAMIDURAI KONAR Vs. CHINNADURAI
|
January 9, 2014 |
SAMINATHAN Vs. AROKIASAMY
|
February 26, 2014 |
SAMPATH SHYLAJA KUMAR Vs. STATE
|
January 30, 2014 |
SAMPORNAM Vs. R. SENAPATHI
|
June 19, 2014 |
SAMSUNISHA Vs. THE SUPERINTENDENT OF PRISON
|
October 13, 2014 |
SANGEETHA SHARMA Vs. MANAGING DIRECTOR, AIR INDIA CORPORATION
|
September 11, 2014 |
SANGEETHA SHARMA Vs. DIRECTOR GENERAL OF CIVIL AVIATION
|
January 10, 2014 |
SANGEETHA SHARMA Vs. DIRECTOR GENERAL OF CIVIL AVIATION
|
April 24, 2014 |
SANGEETHA VISWESWAR Vs. THE STATE OF TAMILNADU
|
November 10, 2014 |
SANGHVI MOVERS LIMITED Vs. BHARATH HEAVY ELECTRICALS LIMITED
|
November 21, 2014 |
SANJAI GANDHI Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT OF CENTRAL PRISON
|
September 1, 2014 |
SANKAR Vs. PAPPATHI (DIED) NAGARATHINAM
|
August 12, 2014 |
SANKAR Vs. THE STATE
|
October 13, 2014 |
SANKAR Vs. STATE
|
November 11, 2014 |
SANKAR Vs. STATE
|
November 26, 2014 |
SANMAR FOUNDARIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
February 27, 2014 |
SANMAR FOUNDARIES LTD. Vs. COMMR. OF C. EX. & CUS., TIRUCHIRAPPALLI
|
April 30, 2014 |
SANMAR FOUNDRIES LTD. Vs. COMMR. OF C. EX. & CUS.
|
August 21, 2014 |
SANMARGA SANGAM Vs. P SRINIVASAN; S HARICHARAN
|
June 20, 2014 |
SANTHA Vs. THE PRINCIPAL SECRETARY/STATE PROJECT DIRECTOR AND THE CHIEF EDUCATIONAL OFFICER
|
February 17, 2014 |
SANTHA Vs. GOVINDAN
|
June 17, 2014 |
SANTHANALAKSHMI Vs. JEYARAMAN
|
July 23, 2014 |
SAPTHAGIRI EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU
|
April 11, 2014 |
SARADHA TRAVELS Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
|
July 16, 2014 |
SARASWATHI Vs. B.N. RAMACHANDRAN
|
February 25, 2014 |
SARASWATHI Vs. THE INSPECTOR OF POLICE
|
December 10, 2014 |
SARASWATHI Vs. THIRUPATHI
|
September 24, 2014 |
SARASWATHI Vs. K. NAGARAJAN
|
September 24, 2014 |
SARASWATHI Vs. K NAGARAJAN
|
September 24, 2014 |
SARATHY Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
September 15, 2014 |
SARAVANA AND CO. Vs. LALITHA NATARAJAN
|
March 11, 2014 |
SARAVANA INSULATORS LTD. Vs. THE CUSTOMS, EXCISE AND SERVICE TAX
|
November 20, 2014 |
SARAVANA KUMAR Vs. N. JAYACHANDRAN
|
March 4, 2014 |
SARAVANA SELVARATHINAM RETAIL PVT. LTD. Vs. COMMERCIAL TAX OFFICER
|
September 10, 2014 |
SARAVANA THEATRE Vs. MOOGAMBIGAI FINANCIERS, GUDIYATTAM
|
January 20, 2014 |
SARAVANAN Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION LIMITED
|
August 27, 2014 |
SARAVANAN Vs. STATE
|
December 5, 2014 |
SARGUNAM Vs. THE REVENUE DIVISIONAL OFFICER
|
November 17, 2014 |
SARKHEL DEVELOPER Vs. MADRAS CEMENTS LTD
|
July 1, 2014 |
SAROJA Vs. GOVERNMENT OF TAMIL NADU
|
February 13, 2014 |
SAROJA Vs. R.P. MATHESWARAN
|
July 3, 2014 |
SAROJA AMMAL Vs. ANNADURAI
|
June 16, 2014 |
SAROJA RENGAN Vs. SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT AND ORS.
|
November 28, 2014 |
SAROJAMMAL Vs. S. GOPISRINIVASALU
|
September 16, 2014 |
SAROJINI Vs. MONIKANTAN
|
April 25, 2014 |
SAROJINI Vs. ARUNAGIRI
|
November 27, 2014 |
SASIKALA Vs. THE SECRETARY TO GOVERNMENT
|
December 4, 2014 |
SATHIYA @ SATHIYANATHAN Vs. STATE OF TAMIL NADU
|
June 11, 2014 |
SATHU DHARMANANDA SARASWATHI SWAMIGAL TRUST Vs. SREE SHANMUGA SEVA SANGAM NATTAR TRUST
|
January 6, 2014 |
SATHYA Vs. STATE
|
March 18, 2014 |
SATHYAPRIYA Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY HOME, PROHIBITION AND EXCISE DEPT. AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, KANCHEEPURAM
|
March 3, 2014 |
SATTUR YADHAVA COMMUNITY Vs. NAVANEETHAKRISHNAN
|
August 27, 2014 |
SATWANT KAUR Vs. SHER SINGH
|
March 11, 2014 |
SAURASHTRA CEMEMNT LIMITED Vs. ZUARI CEMENT LIMITED
|
June 30, 2014 |
SAVARIYAPPA UDAYAR MEMORIAL HIGHER SECONDARY SCHOOL Vs. CHIEF EDUCATIONAL OFFICER
|
August 20, 2014 |
SAVITHIRI AMMAL Vs. VIJAYALAKSHMI AMMAL
|
February 7, 2014 |
SAVITHRI AMMAL Vs. M.A. GOPAL NAIDU
|
February 12, 2014 |
SAVITHRI VIOZAT @ GAYATHRI Vs. STATE
|
February 11, 2014 |
SECRETARY Vs. S.V. KATHIRESH
|
September 12, 2014 |
SECRETARY Vs. STATE OF TAMIL NADU
|
June 6, 2014 |
SECRETARY IMMACULATE CPLLEGE FOR WOMEN CUDDALORE Vs. STATE OF TAMIL NADU
|
September 10, 2014 |
SECRETARY TO GOVERNMENT Vs. R. SELVARAJ
|
February 25, 2014 |
SECRETARY TO GOVERNMENT OF TAMILNADU Vs. N.SUNDARAVADIVELU
|
November 18, 2014 |
SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION Vs. T. MAHESWARAN
|
August 14, 2014 |
SEETHARAMAN Vs. MANI
|
April 10, 2014 |
SEETHARAMAN Vs. KUMAR
|
April 3, 2014 |
SEETHARAMAN Vs. JAYARAMAN
|
June 12, 2014 |
SEKAR Vs. THESUPERINTENDENT OFPOLICE
|
November 7, 2014 |
SEKAR Vs. P. MANOHARAN
|
September 12, 2014 |
SEKAR Vs. RAMADAS
|
January 23, 2014 |
SEKAR Vs. POONGAVANATHAMMAL
|
August 27, 2014 |
SELLAYI AND ORS. Vs. VALLIAMMAL AND ORS.
|
December 17, 2014 |
SELVAGURUNATHAN Vs. THE STATE BANK OF INDIA
|
October 16, 2014 |
SELVAJOTHI RANJITHAM S P Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY DEPARTMENT OF HEALTH; SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION
|
April 28, 2014 |
SELVAKUMAR Vs. TEACHERS RECRUITMENT BOARD
|
June 6, 2014 |
SELVAM Vs. STATE OF TAMIL NADU
|
June 10, 2014 |
SELVAM Vs. SECRETARY TO GOVERNMENT
|
August 1, 2014 |
SELVAMANI Vs. MOHAMMED FAMIN
|
August 28, 2014 |
SELVAMANI Vs. CHELLAMMAL
|
October 30, 2014 |
SELVARAJ Vs. SECRETARY TO GOVT.
|
June 11, 2014 |
SELVARAJ Vs. VENKATACHALAPATHY
|
August 4, 2014 |
SELVARAJ Vs. STATE
|
November 20, 2014 |
SELVARAJ; VANDU ALIAS RAJENDRAN; NAGARAJAN; SHANKAR; LAKSHMI; RETTAIMANDAIYAN @ MURUGAN Vs. STATE
|
September 2, 2014 |
SELVI Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
July 1, 2014 |
SELVI Vs. SECRETARY TO THE GOVERNMENT HOME
|
June 11, 2014 |
SELVI Vs. STATE OF TAMIL NADU
|
April 29, 2014 |
SELVI J. JAYALALITHA Vs. STATE
|
April 2, 2014 |
SELVI NIVETHA B. Vs. THE VICE CHANCELLOR
|
November 5, 2014 |
SENDHIL KUMAR Vs. COMMISSIONER OF POLICE,; STATE BY INSPECTOR OF POLICE,; STATE REP BY INSPECTOR OF POLICE,; VGN DEVELOPERS PVT LTD; VGN GROUP OF COMPANIES
|
September 8, 2014 |
SENGENI AMMAL Vs. NARASIMHAN
|
June 6, 2014 |
SENGODAN; SEKAR Vs. NATESAN
|
June 27, 2014 |
SENIOR REGIONAL MANAGER, TAMILNADU CIVIL SUPPLIES CORPORATION LTD. Vs. S.X. AVILIEO
|
November 27, 2014 |
SENKA CARBON PVT. LTD. Vs. ASSISTANT COMMISSIONER OF CUS. (REFUNDS)
|
November 13, 2014 |
SENNAIYIULLA VIRUDHUNAGAR HINDI NADARS ABIVIRUTHI DHARMA FUND Vs. C.C.E.
|
August 12, 2014 |
SENTHIL Vs. SIVASUBRAMANIAM
|
September 9, 2014 |
SENTHIL KUMAR Vs. N BHARATHI MOHAN
|
June 26, 2014 |
SENTHILRAJAN Vs. STATE
|
February 11, 2014 |
SENTHILSELVAN Vs. SRINIVASAN
|
March 20, 2014 |
SENTHOORPANDI Vs. THE SECRETARY TO THE GOVERNMENT
|
November 5, 2014 |
SERUM INSTITUTE OF INDIA LIMITED Vs. ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED
|
April 11, 2014 |
SETTU Vs. PONNARUMBU; VELLACHI; KULLAPATTU; VARADHARAJU
|
June 25, 2014 |
SEVEN STAR ENTERPRISES Vs. STATE OF TAMIL NADU
|
January 9, 2014 |
SGS AGRO CORPORATION Vs. ASST. COMMISSIONER (CT)
|
December 11, 2014 |
SHAKTHI Vs. COMMISSIONER OF CUSTOMS
|
April 10, 2014 |
SHAMEEMUNISSA Vs. UNION OF INDIA
|
January 9, 2014 |
SHANKAR Vs. SWAMINATHAN
|
June 4, 2014 |
SHANKAR GANESAN Vs. THE SUPERINTENDENT OF POLICE
|
October 29, 2014 |
SHANKARA TRADERS PRIVATE LIMITED Vs. THE COMMISSIONER OF CUSTOMS (SEAPORT-IMPORTS)
|
October 31, 2014 |
SHANMUGA BATTAR Vs. EXECUTIVE OFFICER
|
June 24, 2014 |
SHANMUGA NADAR Vs. S. KAMALA
|
March 19, 2014 |
SHANMUGAN Vs. STATE
|
April 15, 2014 |
SHANMUGAR SERVICE Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS)
|
December 12, 2014 |
SHANMUGAVEL Vs. STATE BY INSPECTOR OF POLICE
|
March 3, 2014 |
SHANMUGHA ARTS, SCIENCE, TECHNOLOGY & RESEARCH ACADEMY Vs. STATE OF TAMILNADU
|
August 31, 2014 |
SHANTHA Vs. TAHSILDAR & EXECUTIVE MAGISTRATE
|
March 25, 2014 |
SHANTHA Vs. SECRETARY TO GOVERNMENT
|
June 4, 2014 |
SHANTHI Vs. STATE
|
June 14, 2014 |
SHANTHI Vs. M/S. ARUNACHALA LOGISTICS PVT. LTD.
|
January 27, 2014 |
SHANTHI KAMALASEKARAN Vs. SUPERINTENDENT OF POLICE
|
October 9, 2014 |
SHANTHI NIKETHAN RESIDENT WELFARE ASSOCIATION Vs. SASWATH FOUNDATION
|
August 11, 2014 |
SHAPOOR PALLANJI MISTRY, EMPLOYER, SHAPOOR PALLANJI & CO. LTD. Vs. THE STATE OF TAMIL NADU
|
December 23, 2014 |
SHASHI KANT SHARMA Vs. JITENDRA KUMAR JAIN
|
April 25, 2014 |
SHASUN PHARMACEUTICALS LIMITED Vs. REVISION AUTHORITY JOINT SECRETARY TO GOVERNMENT OF INDIA
|
November 7, 2014 |
SHAWALI ULLAKHAN Vs. STATE
|
October 28, 2014 |
SHEELA Vs. SUPERINTENDENT OF POLICE, VELLORE DIST.
|
January 10, 2014 |
SHEIK DAWOOD Vs. ABDUL HAMEED KHADIR TRUST
|
July 2, 2014 |
SHENBAGAN Vs. STATE
|
March 21, 2014 |
SHIVAPPA Vs. VARADAIYA CHETTY
|
June 10, 2014 |
SHRI KRISSHNA BUILDERS Vs. COMMISSIONER OF SERVICE TAX
|
February 6, 2014 |
SHRIRAM CITY UNION FINANCE LTD Vs. COMPETENT AUTHORITY & DISTRICT REVENUE OFFICER; CHITRA DEVI; K MANNIYAN @ BABU ; SWARNALATHA MAHESH
|
April 25, 2014 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. PAVANESH; C RAGHU
|
March 14, 2014 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. S. PADMINI
|
August 28, 2014 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MINOR JASMINE AND ORS.
|
December 23, 2014 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. BHUVANESWARI AND ORS.
|
April 28, 2014 |
SHRIRAM GENERAL INSURANCE CO.LTD. Vs. VISVASA MALLIKA
|
November 6, 2014 |
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. ELUMALAI; LATHA; P R MATHIARASU
|
April 22, 2014 |
SHRIVARI ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
|
December 5, 2014 |
SICAL LOGISTICS LIMITED Vs. KYKO GLOBAL INC.
|
March 28, 2014 |
SIDNEY SHIRLY Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
November 12, 2014 |
SIFY SOFTWARE LIMITED REP. BY ITS DIRECTOR Vs. HERMIT PROJECTS PRIVATE LIMITED AND SIFY TECHNOLOGIES LIMITED REP. BY ITS COMPANY SECRETARY
|
April 7, 2014 |
SIKKANDER ELIYASS Vs. GOVERNMENT OF TAMIL NADU
|
March 4, 2014 |
SILICON VALLEY AUTO COMPONENTS PRIVATE LIMITED Vs. INDIAN BANK
|
August 18, 2014 |
SIMONS FOOT WEAR PVT. LTD. Vs. INDIAN BANK
|
November 11, 2014 |
SIMPSON AND GENERAL FINANCE CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 21, 2014 |
SIMS METAL MANAGEMENT LIMITED Vs. SABARI EXIM PVT LTD.
|
June 26, 2014 |
SINGARAVEL Vs. MURUGESA UDAYAR
|
January 24, 2014 |
SIR M. CT. MUTHIAH CHETTIAR BOYS HIGHER SECONDARYSCHOOL Vs. THE GOVERNMENT OF TAMIL NADU
|
November 13, 2014 |
SIVABAKIAM Vs. PARVATHATHAMMAL
|
March 28, 2014 |
SIVAGAMA SUNDARI Vs. SECRETARY TO THE GOVERNMENT
|
March 24, 2014 |
SIVAGAMASUNDARI Vs. K S VARADARAJAN
|
January 3, 2014 |
SIVAGANESAN Vs. RANGANATHAN
|
September 2, 2014 |
SIVAGNANA SAMBANDAM Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, CHENNAI-9
|
April 28, 2014 |
SIVAKUMAR Vs. STATE OF TAMILNADU
|
June 2, 2014 |
SIVAN NAICKER Vs. SUBBU NAICKER
|
March 26, 2014 |
SIVANTHI COIR PRODUCTS (P) LTD. Vs. THE SECRETARY TO GOVERNMENT
|
December 15, 2014 |
SIVAPRAKASAM Vs. STATE OF TAMIL NADU
|
November 5, 2014 |
SIVAPRIYA CONSTRUCTIONS Vs. P T METILDA PREMA DEVARAJ
|
November 21, 2014 |
SIVASAMY Vs. KALAISELVAN
|
February 17, 2014 |
SIVASHANKAR Vs. STATE
|
September 10, 2014 |
SL LUMAX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 28, 2014 |
SMILE SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS
|
August 5, 2014 |
SOCOMEC UPS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
November 6, 2014 |
SOLAI Vs. PERIYAKARUPPAN
|
September 25, 2014 |
SOLAI SUBRAMANIAN ALIAS S. SUBRAMANIAN Vs. CHIEF SECRETARY, TAMIL NADU STATE GOVERNMENT
|
July 1, 2014 |
SOLAIAMMAL Vs. THOOTHUKUDI MUNICIPAL CORPORATION
|
November 17, 2014 |
SONY CAARGO MOVERS Vs. THE SUPERINTENDENT OF POLICE
|
November 27, 2014 |
SOORIYAN Vs. SECRETARY TO GOVERNMENT
|
June 14, 2014 |
SORNALINGAM AMBALAM Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
June 18, 2014 |
SOUTH INDIAN BANK LTD. Vs. DEPUTY COMMISSIONER OF LABOUR
|
December 2, 2014 |
SOUTHERN CERAMICS PVT. LTD. Vs. THE SUB-REGISTRAR
|
August 27, 2014 |
SOUTHERN PRESS TOOLS LTD. Vs. CESTAT, CHENNAI
|
December 19, 2014 |
SOZHIA MARUTHUVA MANDAGAPADI KATTALAI TRUST Vs. THE SECRETARY TO GOVERNMENT, DEVELOPMENT ENDOWMENT AND INFORMATION DEPARTMENT
|
August 5, 2014 |
SPAREBANKEN Vs. SPENCE & CO.
|
April 25, 2014 |
SPECIAL DISTRICT REVENUE OFFICER Vs. S GNANADEEPAM
|
June 24, 2014 |
SPECIAL OFFICER Vs. S KADIRESAN
|
October 14, 2014 |
SPECIAL TAHSILDAR (LA) Vs. J SUSEELA
|
November 18, 2014 |
SPECIAL TAHSILDAR (LA), UNIT III OUTER RING ROAD PROJECT, CHENNAI METROPOLITAN DEVELOPMENT Vs. S VIJAYALAKSHMI; G RAMESH; M SATHIANARAYANAN (DECEASED) S VIJAYALAKSHMI; S SAIRAMAN; S RAMESH; S SUCHITHRA
|
April 23, 2014 |
SPENCER & COMPANY LTD. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
December 15, 2014 |
SRC PROJECTS (P) LTD. Vs. THE ASSISTANT COMMISSIONER (CT)
|
October 30, 2014 |
SREE INFRASTRUCTURES & CONSULTANCY Vs. P.S.S. JEYAM & CO.
|
November 25, 2014 |
SREE KRISHNASWAMY TEMPLE Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT
|
July 3, 2014 |
SREE KUMAR TEXTILES PVT. LTD Vs. DISTRICT REVENUE OFFICER
|
September 16, 2014 |
SRI ANGALAMMAN COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. THE DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA
|
September 22, 2014 |
SRI MAHAAVIR ENTERPRISES Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
October 30, 2014 |
SRI MUNIPACHAIYAPPAN TEXTILES PVT. LTD. Vs. STATE OF TAMIL NADU
|
October 13, 2014 |
SRI RAGAVENDRA TRADERS Vs. CESTAT, CHENNAI
|
February 10, 2014 |
SRI RAM TRAILER SERVICES (UNIT II) Vs. INDIAN OIL CORPORATION LTD.
|
February 27, 2014 |
SRI SIVASAKTHI AUTO ANCILLARIES MADRAS PVT LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL; COMMISSIONER OF CENTRAL EXCISE
|
August 14, 2014 |
SRI VEKNATARAMANASWAMY BLUE METALS Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT COIMBATORE
|
June 26, 2014 |
SRI VENKATESWARA SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD., TONDIARPET AND BHARAT PETROLEUM CORPORATION LTD., ANNA NAGAR
|
April 4, 2014 |
SRIDHANDAPPA Vs. MUNIAMMA
|
March 7, 2014 |
SRIKANDASWAMY PERMANENT FUND LTD Vs. B.M. SIVANARAYANAN SAH
|
February 28, 2014 |
SRINATH COMPANY Vs. A. SESHIAH
|
June 9, 2014 |
SRINIDHI INDUSTRIES LTD. Vs. THE SUB-REGISTRAR, MANAMADURAI
|
November 18, 2014 |
SRINIVASA SUPPLIERS Vs. THE REVENUE DIVISIONAL OFFICER
|
November 12, 2014 |
SRINIVASA TRADERS Vs. THE DEPUTY COMMERCIAL TAX OFFICER
|
November 12, 2014 |
SRINIVASAN Vs. SELVARANJAN
|
June 16, 2014 |
SRINIVASAN; N JAYARAMAN Vs. N JAYARAM; SREENIVASAN
|
April 4, 2014 |
SRIRANGAM CLUB, A REGISTERED SOCIETY Vs. SRIRANGAM MUNICIPAL COUNCIL
|
April 3, 2014 |
SRISKANDARAJA Vs. STATE
|
July 21, 2014 |
ST. XAVIERS CATHOLIC COLLEGE OF ENGINEERING Vs. THE STATE OF TAMIL NADU AND ORS.
|
April 3, 2014 |
STANDARD CORPORATION INDIA LTD. Vs. TRACTORS AND FARM EQUIPMENT LTD. REPRESENTED BY ITS GENERAL MANAGER (LEGAL SERVICES), MR. T. NARAYANAN
|
April 4, 2014 |
STATE Vs. KADHARBASHA
|
November 19, 2014 |
STATE Vs. M. SURENDRAN
|
November 19, 2014 |
STATE Vs. M.K. RAJAGOPALAN
|
August 6, 2014 |
STATE Vs. M MOHAMED SHARIEF
|
November 7, 2014 |
STATE Vs. GUNASEKAR
|
November 12, 2014 |
STATE Vs. PERIYANNAN
|
November 13, 2014 |
STATE Vs. G BOSAN
|
November 14, 2014 |
STATE Vs. ANNAMALAI COTTON MILLS LTD.
|
June 23, 2014 |
STATE Vs. SENTHIL AND ORS.
|
October 31, 2014 |
STATE Vs. SUBRAMANIAN
|
October 27, 2014 |
STATE Vs. VAIRAM
|
October 16, 2014 |
STATE Vs. MANOHARAN
|
March 24, 2014 |
STATE Vs. T.V. PALANI
|
November 27, 2014 |
STATE Vs. VELDURAI
|
December 9, 2014 |
STATE Vs. GOVINDARAJ
|
November 18, 2014 |
STATE Vs. K. PRABHU
|
December 12, 2014 |
STATE Vs. SUBRAMANIAN
|
December 16, 2014 |
STATE BANK OF INDIA Vs. S.V.THARANATH
|
November 7, 2014 |
STATE BANK OF INDIA Vs. K.V. RAMAMURTHY
|
October 15, 2014 |
STATE BY: INSPECTOR OF POLICE Vs. JACOB
|
June 26, 2014 |
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED Vs. M/S. SINGAPORE REALITY PRIVATE LIMITED
|
March 14, 2014 |
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD Vs. T H INFRASTRUCTURE PVT LTD.
|
August 21, 2014 |
STATE OF TAMIL NADU Vs. PERAMBALUR CO-OPERATIVE MARKETING SOCIETY
|
December 4, 2014 |
STATE OF TAMIL NADU Vs. CMC LIMITED
|
September 1, 2014 |
STATE OF TAMIL NADU Vs. ESSAR INC. AND ORS.
|
August 27, 2014 |
STATE OF TAMIL NADU Vs. RANGANATHAR VALVES (P.) LTD.
|
September 17, 2014 |
STATE OF TAMIL NADU Vs. TVL. FISHER SANMER LTD
|
September 1, 2014 |
STATE OF TAMIL NADU Vs. K GOPALAKRISHNAN
|
November 10, 2014 |
STATE OF TAMIL NADU Vs. TVL BATA INDIA LTD
|
September 10, 2014 |
STATE OF TAMIL NADU Vs. K VASIMALAI
|
August 14, 2014 |
STATE OF TAMIL NADU Vs. K. INBARAJ
|
April 22, 2014 |
STATE OF TAMIL NADU Vs. AFRA CAR JEWELS
|
September 3, 2014 |
STATE OF TAMIL NADU Vs. A. KALAIKUMAR
|
March 12, 2014 |
STATE OF TAMIL NADU Vs. DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS
|
February 17, 2014 |
STATE OF TAMIL NADU Vs. W S INDUSTRIES (INDIA) LIMITED
|
October 29, 2014 |
STATE OF TAMIL NADU Vs. TVL TRENT LTD
|
August 27, 2014 |
STATE OF TAMIL NADU Vs. TVL INDOSHELL CAST PVT LTD
|
September 24, 2014 |
STATE OF TAMIL NADU Vs. DIRECTOR GENERAL OF POLICE, TAMIL NADU; A G PONN MANICKAVEL; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 23, 2014 |
STATE OF TAMIL NADU Vs. T R ISWARAN
|
December 23, 2014 |
STATE OF TAMIL NADU Vs. TVL. WEST ASIA TRADING & SHIPPING
|
January 28, 2014 |
STATE OF TAMIL NADU AND ORS. Vs. SAGUNTHALA AND ORS.
|
November 27, 2014 |
STATE OF TAMILNADU Vs. S.PADMAVATHI
|
February 17, 2014 |
STATE OF TAMILNADU Vs. S.D. SYED SHERFUDEEN
|
November 26, 2014 |
STATE REP. BY THE INSPECTOR OF POLICE Vs. G.K. MANI AND ORS.
|
March 18, 2014 |
STATE REP. BY, INSPECTOR OF POLICE Vs. GUNA @ GUNASEKARAN
|
November 18, 2014 |
STATE; DEPUTY SUPERINTENDENT OF POLICE Vs. MALLIGA
|
August 25, 2014 |
STC TECHNOLOGIES PVT. LTD. Vs. CESTAT, CHENNAI
|
November 14, 2014 |
STEPHEN RAJ Vs. STATE OF TAMIL NADU
|
June 14, 2014 |
STERLING BIO ENERGY SYSTEMS P. LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER, SALIGRAMAM ASSESSMENT CIRCLE
|
December 16, 2014 |
SUBAYA CONSTRUCTIONS COMPANY LIMITED Vs. CHIEF ENGINEER TWAD BOARD
|
July 2, 2014 |
SUBBAIAH Vs. STATE
|
August 4, 2014 |
SUBBAIAH PANDARAM (DIED) SUBBAIAN Vs. KANDASAMY
|
June 4, 2014 |
SUBBARAYA GOUNDER Vs. PONNATHAL
|
April 10, 2014 |
SUBBARAYAN Vs. CHELLAMMAL
|
November 18, 2014 |
SUBBARAYAN @ SUBRAMANI Vs. RENGASAMY
|
March 14, 2014 |
SUBBAS CHANDRA BOSE Vs. R. NARENDRAN
|
January 10, 2014 |
SUBBIAH Vs. ALAGARSAMI
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September 22, 2014 |
SUBRAMANI Vs. PANNEER
|
December 17, 2014 |
SUBRAMANI Vs. THE STATE
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September 19, 2014 |
SUBRAMANI Vs. THE STATE
|
November 5, 2014 |
SUBRAMANIAM Vs. K. VEERAKUMAR
|
April 29, 2014 |
SUBRAMANIAM Vs. KOSALAI AMMAL
|
April 29, 2014 |
SUBRAMANIAM Vs. JAYARAMA REDDY
|
January 28, 2014 |
SUBRAMANIYA UDAYAR (DIED) THROUGH L.RS. Vs. MASILAMANI UDAYAR
|
January 22, 2014 |
SUCCESS SOFTWARE Vs. DIRECTOR OF RURAL DEVELOPMENT
|
August 14, 2014 |
SUCCESSOR TO THE 292ND GURU MAHASANNIDHANAM Vs. COMMISSIONER, HINDU RELIGIOUS AND ENDOWMENTS DEPARTMENT
|
August 19, 2014 |
SUDALAIMANI Vs. STATE
|
July 31, 2014 |
SUDHA Vs. STATE OF TAMIL NADU
|
August 19, 2014 |
SUDHA & OTHERS Vs. THE GOVERNMENT OF TAMIL NADU & OTHERS
|
May 7, 2014 |
SUDHA RAMALINGAM Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE
|
April 15, 2014 |
SUDHA RAMALINGAM Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT MADRAS AND ORS.
|
November 27, 2014 |
SUDHARSINGH Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 25, 2014 |
SUGANTHI Vs. SECRETARY TO GOVERNMENT
|
June 9, 2014 |
SUGASHINI Vs. VIJAYABABU
|
October 16, 2014 |
SUGUMAR Vs. INSPECTOR OF POLICE
|
September 12, 2014 |
SUGUMARAN Vs. SIVAGANDHI
|
October 10, 2014 |
SUGUNA POULTRY FARM LIMITED Vs. GENERAL MANAGER SOUTHERN RAILWAY
|
September 17, 2014 |
SUJAN SUNDARI Vs. SECRETARY TO GOVERNMENT
|
July 14, 2014 |
SUJANA TOWERSLIMITED Vs. THE ASSISTANT COMMISSIONER(CT)
|
November 20, 2014 |
SUJATHA ELIZABETH PRASAD Vs. SHERMILA ANN SHERRY
|
August 21, 2014 |
SUJATHA JEWELLERY Vs. COMMERCIAL TAX OFFICER
|
April 23, 2014 |
SUJHAN INSTRUMENTS Vs. CUSTOMS, EXCISE AND SERVICE TAX
|
November 6, 2014 |
SUJHAN INSTRUMENTS Vs. JOINT COMMR. OF C. EX., CHENNAI-II
|
October 17, 2014 |
SUKANYA VISWANATHAN Vs. M. RATHINAM
|
September 17, 2014 |
SULAIMAN AND ORS. Vs. VENKATESAN AND ORS.
|
December 23, 2014 |
SUMANGALA STEEL (P) LTD. Vs. MEMBER SECRETARY
|
July 15, 2014 |
SUMANGALA STEEL PRIVATE LIMITED Vs. SENIOR ACCOUNTS OFFICER-I
|
November 5, 2014 |
SUMATHI Vs. SUGANTHI
|
October 30, 2014 |
SUMATHI Vs. COMMISSIONER OF POLICE
|
June 4, 2014 |
SUMATHI Vs. COMMISSIONER OF POLICE
|
June 11, 2014 |
SUMATHI @ JESINTHAL Vs. SENTHAMARAI
|
June 9, 2014 |
SUN PAPER MILL PUBLIC LTD. Vs. THE COMMERCIAL TAXOFFICER
|
November 6, 2014 |
SUNBRIGHT FASHIONS INDIA PVT. LTD. Vs. BODHI ORGANIZATIONAL AND PEOPLE DEVELOPMENT CONSULTANTS PRIVATE LTD.
|
September 11, 2014 |
SUNDARA VINAYAGAR KOVIL Vs. S. MOOKAN
|
September 10, 2014 |
SUNDARAKANTHI Vs. B N GOVINDARAJ
|
November 7, 2014 |
SUNDARAM @ VELLIAN Vs. SECRETARY, STATE OF TAMILNADU
|
January 9, 2014 |
SUNDARAM FASTENERS LIMITED Vs. S. VENKATESAN
|
June 16, 2014 |
SUNDARAM FINANCE LIMITED Vs. ALTAF PASHA
|
June 17, 2014 |
SUNDARAM FINANCE LTD Vs. M K KHUNHABDULLA
|
March 10, 2014 |
SUNDARAM PILLAI Vs. SHIEK GHOUSEMIAN
|
June 18, 2014 |
SUNDARAMBAL MIDDLESCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
November 25, 2014 |
SUNDARAMMAL Vs. K. SELVAM
|
November 28, 2014 |
SUNDARAMMAL Vs. STATE
|
August 5, 2014 |
SUNDARAMOORTHY Vs. CHIEF CONSERVATOR OFFICER VELLORE DIVISION FORT
|
March 21, 2014 |
SUNDARI Vs. R. MANJULA
|
July 3, 2014 |
SUNDARI Vs. STATE OF TAMILNADU
|
June 2, 2014 |
SUNDARI Vs. ARULMIGU VILVA VINAYAGAR TEMPLE
|
February 7, 2014 |
SUNDARIAMMAL Vs. AMUDHA
|
February 19, 2014 |
SUNDARVEL RAJ Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
|
November 3, 2014 |
SUNDER ELECTRONICS Vs. THE COMMERCIAL TAX OFFICER
|
October 14, 2014 |
SUNIL Vs. EXPRESS CONSTRUCTION COMPANY
|
June 16, 2014 |
SUPER AUTO FORGE LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, CHENNAI
|
April 15, 2014 |
SUPRASESH GENERAL INSURANCE SERVICES AND BROKERS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
October 13, 2014 |
SURANA INDUSTRIES Vs. TUNOR ENGINEERING COMPANY
|
June 23, 2014 |
SURANA INDUSTRIES LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
|
September 24, 2014 |
SURENDRA M. MEHTA Vs. SREEKANTH S. MEHTA
|
October 30, 2014 |
SURENDRAN Vs. THE DISTRICT COLLECTOR
|
November 10, 2014 |
SURESH @ SURENDRA Vs. STATE
|
August 20, 2014 |
SURESH KUMAR Vs. STATE
|
January 3, 2014 |
SURESH RAJAN Vs. REGISTRAR GENERAL
|
June 30, 2014 |
SURESH RAJAN Vs. REGISTRAR GENERAL
|
January 7, 2014 |
SURESHKUMAR Vs. DFL FINANCE LTD
|
September 15, 2014 |
SUSHEN CONSTRUCTION PRIVATE LIMITED Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
April 30, 2014 |
SUSHIL MANDAL Vs. STATE REPRESENTED BY THE INSPECTOR
|
July 23, 2014 |
SUSILA Vs. THE SUPERINTENDENT OF POLICE
|
October 30, 2014 |
SUTHAKAR Vs. INSPECTOR OF POLICE MUTHIAHPURAM POLICE STATION, THOOTHUKUDI
|
September 16, 2014 |
SWAMINATHAN Vs. UNION OF INDIA; GENERAL MANAGER, CIRCLE OFFICE, CANARA BANK; GENERAL MANAGER / DISCIPLINARY AUTHORITY; EXECUTIVE DIRECTOR, CANARA BANK; CHAIRMAN AND MANAGING DIRECTOR, CANARA BANK
|
September 17, 2014 |
SWAMY VIVEKANANDHA COLLEGE OF ARTS AND SCIENCE Vs. MEMBER SECRETARY, TOWN AND COUNTRY PLANNING
|
September 2, 2014 |
SWARNA CONSTRUCTIONS Vs. P.L. SUBRAMANIAM
|
July 4, 2014 |
SWARNAM J. NATARAJAN Vs. THE HIGH COURT OF JUDICATURE AT MADRAS
|
November 28, 2014 |
SYED AHAMED Vs. THE JOINTCOMMISSIONER
|
November 19, 2014 |
SYED ALI FATHIMA Vs. DISTRICT COLLECTOR
|
September 17, 2014 |
SYED CHAGAN ZULEIKHA MEMORIAL TRUST Vs. INCOME TAX OFFICER
|
September 11, 2014 |
SYED NIZAMUDDIN Vs. SHAIK AKBAR
|
April 25, 2014 |
T ASHOK KUMAR Vs. UNION TERRITORY OF PUDUCHERRY
|
May 7, 2014 |
T BALASUBRAMANIA ADITYAN Vs. B RAMACHANDRA ADITYAN AND OTHERS
|
August 22, 2014 |
T BOOMINATHAN Vs. DISTRICT COLLECTOR
|
August 22, 2014 |
T DHANDAPANI Vs. MANAGING DIRECTOR
|
August 20, 2014 |
T ELANGO Vs. HOME SECRETARY SECRETARIAT; DIRECTOR GENERAL OF POLICE TAMIL NADU POLICE; DISTRICT COLLECTOR DHARMAPURI DISTRICT; SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE; REVENUE DIVISIONAL OFFICER
|
July 3, 2014 |
T ELANGOVAN Vs. DIRECTOR NATIONAL COMMISSION FOR SCHEDULED CASTES
|
December 2, 2014 |
T GANESAN Vs. STATE OF TAMIL NADU
|
September 9, 2014 |
T H INFRASTRUCTURE PVT LTD AND ORS Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED AND ORS
|
March 21, 2014 |
T KAMALAM Vs. PURASAWALKAM PERMANENT FUND LTD
|
February 25, 2014 |
T KAVITHA Vs. SUPERINTENDING ENGINEER
|
June 27, 2014 |
T MUMTAJ Vs. STATE OF TAMIL NADU
|
April 29, 2014 |
T MURUGAN Vs. INSPECTOR OF POLICE
|
October 29, 2014 |
T N DR M G R MEDICAL UNIVERSITY; CONTROLLER OF EXAMINATION Vs. CHAIRMAN THASAIH COLLEGE OF NURSING
|
December 19, 2014 |
T N MURUGAN Vs. RAIMON JEBARAJ
|
July 21, 2014 |
T RAJAMANICKAM Vs. INSPECTOR GENERAL OF REGISTRATION
|
November 12, 2014 |
T RAMAIAH Vs. COMMISSIONER, H R & C E CHENNAI
|
January 23, 2014 |
T SATHISHKUMAR Vs. STATE OF TAMIL NADU
|
June 25, 2014 |
T SIDDHARTHAN Vs. STATE
|
March 19, 2014 |
T THANUSU Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
July 3, 2014 |
T V VELLIYANGIRI Vs. STATE
|
December 23, 2014 |
T. AMUTHAN ANTHONY Vs. C.S. BALAKRISHNAN AND ORS.
|
November 5, 2014 |
T. ASHOK SURANA Vs. UNION OF INDIA AND ORS.
|
October 17, 2014 |
T. BALASUBRAMANIA ADITYAN Vs. B. RAMACHANDRA ADITYAN AND OTHERS
|
August 22, 2014 |
T. BALASUBRAMANIAYAN Vs. V. PRABAKARAN
|
November 7, 2014 |
T. BOOMINATHAN Vs. DISTRICT COLLECTOR
|
August 22, 2014 |
T. CHAKRAPANI Vs. K. ADIMOOLAM
|
December 8, 2014 |
T. CHANDRAMOHAN Vs. DIRECTOR GENERAL OF POLICE
|
February 7, 2014 |
T. CHITHRA Vs. STATE OF TAMIL NADU
|
March 5, 2014 |
T. ESAKKIAMMAL Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES AND THE COLLECTOR AND CHAIRMAN DISTRICT LEVEL VIGILANCE COMMITTEE TIRUNELVELI
|
March 10, 2014 |
T. GNANASAMBANTHAN Vs. BOARD OF GOVERNORS
|
January 31, 2014 |
T. JOHN BOSE Vs. STATE BANK OF INDIA
|
February 28, 2014 |
T. KAMALAM Vs. THE PURASAWALKAM PERMANENT FUND LTD.
|
November 25, 2014 |
T. KANNAN Vs. SHAPRE INFOTECH INDIA LTD.
|
April 30, 2014 |
T. KANNAPPAN GURUKKAL @ VENKATASUBRAMANIAN Vs. K. KANNAIAN
|
November 11, 2014 |
T. KUPPUSAMY Vs. THANGAVEL
|
June 30, 2014 |
T. LAKSHMI Vs. STATE
|
January 28, 2014 |
T. LOKESH Vs. THE GENERAL MANAGER
|
June 11, 2014 |
T. MUTHU BALU Vs. INSPECTOR GENERAL OF REGISTRATION
|
February 24, 2014 |
T. PANDURANGAN Vs. VILLUPURAM VALLI VILAS NAGAI MALIGAI
|
January 3, 2014 |
T. PERIYANNAN Vs. SABITHA
|
September 3, 2014 |
T. RAJASEKAR Vs. COMMISSIONER, HINDU RELIGIOUS
|
February 20, 2014 |
T. RAVINDRAN Vs. THE GOVERNMENT OF TAMIL NADU
|
June 5, 2014 |
T. REDDIAMMA Vs. P. THIYAGARAJAN
|
September 25, 2014 |
T. RETNAPANDIAN Vs. THE UNION OF INDIA
|
June 13, 2014 |
T. SAKTHIVEL Vs. N. VIJAYALAKSHMI
|
June 11, 2014 |
T. SATHIYAVATHI Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (PERSONNEL) DPI CAMPUS
|
July 3, 2014 |
T. SELVARAJ Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE ORS.
|
August 20, 2014 |
T. SENTHIL KUMAR Vs. COMMISSIONER OF INCOME TAX
|
June 25, 2014 |
T. SENTHIL KUMAR Vs. SUPERINTENDENT OF CUSTOMS, PROSECUTION UNIT
|
January 27, 2014 |
T. SIVAKUMAR Vs. STATE OF TAMILNADU
|
June 30, 2014 |
T. SULOCHANA Vs. INSPECTOR OF POLICE
|
November 28, 2014 |
T. SURESH Vs. SUPERINTENDENT OF POLICE, DOCKS INTELLIGENCE UNIT CUSTOMS
|
March 20, 2014 |
T. SURESH KUMAR Vs. COMMANDANT
|
June 24, 2014 |
T. VADIVEL AND ANOTHER Vs. KOTAK MAHINDRA BANK LTD.
|
March 7, 2014 |
T. VIKAS VIJAY TRIPURNENI Vs. STATE OF TAMIL NADU
|
September 10, 2014 |
T.D. HARILAKSHMI Vs. R.B. HARIRAM
|
September 12, 2014 |
T.E. VIJAYARARAGHAVAN AND ORS. Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND ORS.
|
December 15, 2014 |
T.G. NANDAKUMAR Vs. DIRECTOR GOVERNMENT EXAMINATIONS
|
June 19, 2014 |
T.H. INFRASTRUCTURE PVT. LTD. Vs. STATE INDUSTRIES PR OMOTION CORPORATION OF TAMIL NADU LIMITED (A GOVERNMENT OF TAMIL NADU UNDERTAKING) AND ASSET RECONSTRUCTION COMPANY (INDIA) LIM ITED
|
March 21, 2014 |
T.H. MOHAMED FAROOK Vs. L.MURUGANANDAM
|
January 21, 2014 |
T.K. ARUN Vs. EZHALIVEERAPPAN
|
March 25, 2014 |
T.K. SADHANANTHAN Vs. SUB-DIVISIONAL MAGISTRATE CUM REVENUE DIVISIONAL OFFICER
|
June 4, 2014 |
T.K. SRINIVASAN Vs. STATE
|
January 9, 2014 |
T.KAMALAM Vs. PURASAWALKAM PERMANENT FUND LTD.
|
December 25, 2014 |
T.L. SIVAKUMAR Vs. SUMITHRA @ SUMITHRA SREE
|
February 7, 2014 |
T.M. MAHENDRAN Vs. MUTHUIRULANDI THEVAR
|
July 11, 2014 |
T.M. MUTHUKRISHAN Vs. K. SUSILA
|
July 10, 2014 |
T.M. PARAMESWARI Vs. THE DISTRICT COLLECTOR (CHENNAI) SINGARAVELAR MALIGAI
|
December 22, 2014 |
T.M. THANIYARASU Vs. COMMISSIONER OF POLICE
|
January 9, 2014 |
T.N. ANANDHI Vs. SECRETARY TO GOVERNMENT
|
July 7, 2014 |
T.N. PALANISAMY Vs. LAKSHMI
|
November 12, 2014 |
T.N. STATE TRANSPORT CORPORATION (MADURAI) LTD. Vs. JT. COMMISSIONER OF LABOUR (CONCILIATION)
|
August 5, 2014 |
T.O. THANGAVELU Vs. T.N. RAJENDRAN
|
October 28, 2014 |
T.P. NATARAJAN Vs. P. SELVAKUMAR
|
November 27, 2014 |
T.P. ROSE Vs. SUPERINTENDING EXECUTIVE ENGINEER
|
June 6, 2014 |
T.PADMANABHAN Vs. THE SPECIALCOMMISSIONER
|
November 14, 2014 |
T.R. BAALU Vs. THE ELECTION COMMISSION OF INDIA REP. BY ITS CHIEF ELECTION COMMISSIONER AND OTHERS
|
May 8, 2014 |
T.S. COMPANY PVT. LTD. Vs. THE REGIONAL TRANSPORT AUTHORITY
|
June 30, 2014 |
T.S. SARAVANAKUMAR Vs. DISTRICT COLLECTOR
|
August 5, 2014 |
T.S. UNNAMALAI AMMAL AND ORS. Vs. MOHANA BAI AND ORS.
|
December 17, 2014 |
T.SELVAKUMAR Vs. THE SECRETARY TO GOVERNMENT
|
July 7, 2014 |
T.SHARMILA Vs. THESECRETARY
|
November 20, 2014 |
T.SIGAMANI Vs. STATE OF TAMIL NADU
|
January 30, 2014 |
T.T. KRISHNAMACHARI & CO. Vs. UNION OF INDIA
|
November 17, 2014 |
T.VELNADAR Vs. P.AYYANATHAN
|
July 25, 2014 |
TAGORE MEDICAL COLLEGE & HOSPITAL Vs. UNION OF INDIA
|
August 13, 2014 |
TAMBRAPARNI CONTAINERS P. LTD. Vs. A.P. VARGHESE
|
October 8, 2014 |
TAMIL FILM PRODUCER COUNCIL, CHENNAI AND OTHERS Vs. S THANU AND OTHERS
|
November 28, 2014 |
TAMIL NADU ADVOCATES ASSOCIATION Vs. DEPUTY SUPERINTENDENT OF POLICE
|
April 25, 2014 |
TAMIL NADU CIRCLE POSTAL CO-OPERATIVE BANK LIMITED Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 28, 2014 |
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. G. SUBRAMANIAN
|
December 23, 2014 |
TAMIL NADU COOPERATIVE MILK PRODUCERS FEDERATION LTD. Vs. JOINT COMMISSIONER OF LABOUR AND ORS.
|
December 5, 2014 |
TAMIL NADU ELECTRICITY BOARD Vs. R. NARENDRA KUMAR
|
November 18, 2014 |
TAMIL NADU ELECTRICITY BOARD Vs. TANJAORE DISTRICT PODHU THOZHILALAR SANGAM
|
September 4, 2014 |
TAMIL NADU FLY ASH BRICKS AND BLOCK'S MANUFACTURES ASSOCIATION Vs. M/S. TAMILNADU GENERATION & DISTRIBUTION CORPORATION
|
August 19, 2014 |
TAMIL NADU HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD. Vs. M. SIVAKANNU
|
December 9, 2014 |
TAMIL NADU INDUSTRIAL EXPLOSIVES LTD, Vs. 1 N VIJAYAN; 2 PRESIDING OFFICER
|
April 10, 2014 |
TAMIL NADU KALVI KAPU ARAKKATTALAI Vs. CHIEF COMMISSIONER OF INCOME TAX III
|
November 6, 2014 |
TAMIL NADU MEDICAL COUNCIL Vs. EASWARAN DNB FRCS
|
August 21, 2014 |
TAMIL NADU SMALL INDUSTRIES CORPORATION LIMITED Vs. M. KRISHNAN
|
November 3, 2014 |
TAMIL NADU STATE APEX CO-OPERATIVE BANK SC/ST EMPLOYEES WELFARE ASSOCIATION Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 22, 2014 |
TAMIL NADU STATE TRANSPORT CORPORATION Vs. STATE TRANSPORT & TRANSPORT CORPORATION
|
October 15, 2014 |
TAMIL NADU STATE TRANSPORT CORPORATION Vs. JOINT COMMISSIONER OF LABOUR; C NAGARAJAN
|
April 8, 2014 |
TAMIL NADU STATE TRANSPORT CORPORATION Vs. R KALAVATHI & OTHERS
|
October 30, 2014 |
TAMIL NADU STATE TRANSPORT CORPORATION Vs. S. SUNDARAM, A. CHINNUSAMY
|
April 28, 2014 |
TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED Vs. ARUMUGAM
|
December 23, 2014 |
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
December 22, 2014 |
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. REPRESENTED BY ITS MANAGING DIRECTOR, SALEM Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ANR.
|
June 12, 2014 |
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. V.R. RAJA
|
September 18, 2014 |
TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
September 2, 2014 |
TAMIL NADU VEETU VASATHI VARIYA THOZHILALAR MUNETRA SANGAM Vs. THEMANAGING DIRECTOR
|
November 6, 2014 |
TAMIL NADU WAKF BOARD Vs. M. ABUDL RAHIM
|
June 26, 2014 |
TAMILANNAI TAMIRAPARANI WELFARE TRUST Vs. THE COMMISSIONER
|
September 19, 2014 |
TAMILARASI W/O RAMESH Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE, O/O COMMISSIONER OF POLICE; SUPERINTENDENT OF CENTRAL PRISON
|
July 8, 2014 |
TAMILNADU GENERATION & DISTRIBUTION CORPN. LTD. Vs. CESTAT, CHENNAI
|
October 20, 2014 |
TAMILNADU MERCANTILE BANK LTD. Vs. D. MATHIVANAN
|
July 31, 2014 |
TAMILNADU ORGANIC PRIVATE LTD Vs. STATE BANK OF INDIA
|
February 20, 2014 |
TAMILNADU STATE Vs. SAROJA
|
March 13, 2014 |
TAMILNADU STATE TRANSPORT CORPORATION (MADURAI DN. II) LTD., REP. BY ITS MANAGING DIRECTOR Vs. P. KRISHNAN
|
March 17, 2014 |
TAMILNADU WAREHOUSING CORPORATION Vs. INCOME TAX OFFICER
|
March 11, 2014 |
TAMILSELVAN Vs. INSPECTOR OF POLICE
|
February 27, 2014 |
TAMILSELVI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
August 18, 2014 |
TAMILSELVI Vs. M KULANDAIVELU; J SEKAR
|
April 10, 2014 |
TCG SOFTWARE PARKS PVT. LTD. Vs. W.S. ELECTRIC LTD.
|
December 10, 2014 |
TETRAHEDRON LIMITED Vs. AUTHORISED OFFICER, INDIAN BANK
|
February 28, 2014 |
TEXCEL INTERNATIONAL PVT. LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
November 27, 2014 |
TEXMACO RAIL AND ENGINEERING LTD. Vs. ETA ENGINEERING P. LTD.
|
April 25, 2014 |
THAIYALNAYAKI Vs. MUTHU
|
January 10, 2014 |
THAJ @ THAJUDEEN Vs. STATE BY INSPECTOR OF POLICE METTUPALAYAM
|
October 8, 2014 |
THAMARAISELVI Vs. MARIAMMAL
|
June 24, 2014 |
THAMBIYAPPAN @ SUBRAMANI Vs. K. RATHINAVELU
|
February 25, 2014 |
THAMIZHSELVI Vs. STATE
|
June 24, 2014 |
THANGAMAHARAJA Vs. SUMATHI
|
January 6, 2014 |
THANGAMANI Vs. GANESAN
|
January 23, 2014 |
THANGAPALAM Vs. SECRETARY TO GOVERNMENT
|
September 8, 2014 |
THANGAPANDI Vs. REVENUE DIVISIONAL OFFICER
|
November 19, 2014 |
THANGARAJ Vs. PAPPATHI
|
January 23, 2014 |
THANGARAJ @ THAMILARASAN; KAVIYARASAN @ RAJA Vs. KALAI @ KALAILINGAM; STATE
|
September 2, 2014 |
THANGARAJAN Vs. MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION
|
September 1, 2014 |
THANGATHURICHI Vs. STATE
|
April 29, 2014 |
THANGAVEL Vs. R. MARAGATHAM
|
September 9, 2014 |
THANJI AMMAL Vs. KUTTACHI AMMAL
|
March 7, 2014 |
THANKA BAI Vs. T. SASI
|
August 11, 2014 |
THE ADDITIONAL SUPERINTENDENT OF POLICE CBI Vs. G.B. ANBALAGAN
|
August 6, 2014 |
THE ASSISTANT ENGINEER, DISTRIBUTION AND THE SUPERINTENDING ENGINEER, MADURAI DISTRIBUTION CIRCLE, TAMIL NADU ELECTRICITY BOARD Vs. M. VASU DEVAN
|
March 17, 2014 |
THE BRANCH MANAGER Vs. BASHEER
|
October 8, 2014 |
THE BRANCH MANAGER, M/S. ORIENTAL INSURANCE CO. LTD. Vs. MRS. VENKATAMMA AND ORS.
|
March 13, 2014 |
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. S. MANJULA
|
September 17, 2014 |
THE BRANCH MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. GOVINDARASU
|
June 5, 2014 |
THE CHIEF EDUCATIONAL OFFICER,KANYAKUMARI DISTRICT AT NAGERCOIL Vs. S.CHRISTY
|
April 2, 2014 |
THE COIMBATORE DISTRICT Vs. THE PRESIDING OFFICER
|
October 13, 2014 |
THE COIMBATORE DISTRICT CONSUMERS CO-OP. WHOLESALE STORES LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, SCOPE MINAR CORE II AND ASSISTANT PROVIDENT FUND COMMISSIONER
|
April 10, 2014 |
THE COMMANDANT 42 BN. C.R.P.F. Vs. S. DHANASEKARAN
|
November 27, 2014 |
THE COMMISSIONER CORPORATION OF CHENNAI Vs. M. BANAZIR SULTHANA
|
November 21, 2014 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. VADAPALANI PRESS
|
November 21, 2014 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. RAJI THANGAM TEXTILES LTD.
|
December 19, 2014 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. PALLIPALAYAM SPINNERS (P) LTD.
|
December 11, 2014 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. BANNAI AMMAN SUGARS LTD.
|
December 18, 2014 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. MEFCO ENGINEERS (P) LIMITED
|
December 12, 2014 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD. AND ORS.
|
December 11, 2014 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. ULTRAMARINE & PIGMENTS LTD.
|
December 12, 2014 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. HCL PERIPHERALS AND ORS.
|
December 19, 2014 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. SAKTHI SUGARS LTD. AND ORS.
|
December 19, 2014 |
THE COMMISSIONER OF CUSTOMS Vs. TRANSASIA BIO-MEDICALS LTD.
|
July 17, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. A.L. LOGISTICS PVT. LTD.
|
December 23, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. VAN OORD ACZ EQUIPMENT BV
|
November 14, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. GOLDEN INVESTMENTS LTD.
|
September 10, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. PRAKASH FOODS & FEED MILLS P. LTD.
|
November 26, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. INDIAN BANK
|
December 1, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. PRIDE REMEDIES PRIVATE LTD.
|
December 3, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. MADRAS FORGING AND ALLIED INDUSTRIES (CBE) LTD.
|
September 8, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. T. PERUMAL(INDL.)
|
October 29, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. R.S. SURIYA
|
October 27, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. R.F. DADABHOY
|
October 29, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. TYCO SANMAR LIMITED
|
October 27, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. MYSORE PREMIER INVESTMENT CO. LTD.
|
April 16, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. VOLTECH PROJECTS PVT. LTD.
|
November 25, 2014 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. AMERICAN POWER CONVERSION (INDIA) PVT. LTD.
|
April 4, 2014 |
THE COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S. FLOTHERN ENGINEERS PVT. LIMITED
|
April 10, 2014 |
THE COMMISSIONER OF SERVICE TAX Vs. LUMAX SAMLIP INDUSTRIES LTD.
|
November 21, 2014 |
THE CORPORATIONOF CHENNAI Vs. KANTHASRINIVASAN
|
November 26, 2014 |
THE CORRESPONDENT Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
June 3, 2014 |
THE DAKSHINA GUJARATHI KHADEWALSAMAJ Vs. VIDYA CHETHAN
|
October 31, 2014 |
THE DEAN, VELAMMAL MEDICAL COLLEGE Vs. MINOR E. SNEHA PREETHI
|
September 25, 2014 |
THE DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE Vs. M.P. RAO INSPECTOR
|
October 17, 2014 |
THE DIRECTOR OF ELEMENTARY EDUCATION Vs. E.S.T. BACKTHAVACHALAM
|
November 19, 2014 |
THE DIRECTOR OF LOCAL FUND AUDIT Vs. V. RAMANATHAN
|
December 8, 2014 |
THE DISTRICT COLLECTOR Vs. S.SASISIVANANDAM
|
October 28, 2014 |
THE DISTRICT COLLECTOR Vs. K.K. DINAKARAN
|
July 4, 2014 |
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. L Vs. S.SYED KADHAR & OTHERS
|
March 10, 2014 |
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPAN Vs. PERIYAPAAPA (DIED) & OTHERS
|
April 16, 2014 |
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. MANIMEGALAI
|
April 23, 2014 |
THE EXECUTIVE OFFICER, PERUNDURAI TALUK AND THE CHAIRMAN, PERUNDURAI TALUK Vs. DURAISAMY AND ORS.
|
April 1, 2014 |
THE EXECUTIVEOFFICER Vs. GOVERNMENT OF TAMIL NADU
|
November 18, 2014 |
THE GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE LTD.) Vs. M. ARULARASU
|
November 12, 2014 |
THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. SEVATHAMANI
|
December 3, 2014 |
THE GOVERNMENT OF INDIA, REPRESENTED BY ITS SECRETARY AND THE FINANCIAL ADVISER AND CHIEF ACCOUNTS OFFICER Vs. THE REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
|
April 3, 2014 |
THE GOVERNMENT OF TAMIL NADU Vs. AALIM MUHAMMED SALEGH TRUST
|
December 3, 2014 |
THE GOVERNMENT OF TAMIL NADU Vs. UNITED SPIRITS LIMITED
|
November 5, 2014 |
THE HOME MISSIONARY SOCIETY OF INDIA Vs. VEPERY AUXILIARY OF THE HOME MISSIONARY SOCIETY OF INDIA
|
November 7, 2014 |
THE INDIAN FIREWORKS MANUFACTURERS ASSOCIATION (TIFMA) Vs. THE UNION OF INDIA
|
April 28, 2014 |
THE INSPECTOR GENERAL OF REGISTRATION AND ORS. Vs. K.K. THIRUMURUGAN
|
November 27, 2014 |
THE INSPECTOR OF POLICE Vs. VAIRAM
|
October 16, 2014 |
THE JOINT REGISTRAR/ADMINISTRATOR, M/S. TIRUTHANI CO-OPERATIVE SUGAR MILLS LIMITED Vs. P. SIVA KUMAR
|
November 18, 2014 |
THE KATPADI COOPERATIVE TOWNSHIP LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
October 13, 2014 |
THE MANAGEMENT OF JAIHIND GRANITES Vs. THE PRESIDING OFFICER, LABOUR COURT
|
December 8, 2014 |
THE MANAGEMENT OF M/S. SHASUN CHEMICALS AND DRUGS LTD. Vs. THE PRESIDING OFFICER
|
December 1, 2014 |
THE MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE) LTD. Vs. P.G. MUTHUSAMY
|
October 15, 2014 |
THE MANAGEMENT, SALEM DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. THE PRESIDING OFFICER
|
November 19, 2014 |
THE MANAGER NATIONAL INSURANCE COMPANY Vs. THIRU. R. RAGHAVAN
|
November 7, 2014 |
THE MANAGING DIRECTOR Vs. S. PALANISAMY
|
September 22, 2014 |
THE MANAGING DIRECTOR Vs. PARAMESWARI
|
November 11, 2014 |
THE MANAGING DIRECTOR Vs. V. JEYAPACKIALAKSHMI
|
November 11, 2014 |
THE MANAGING DIRECTOR Vs. LAKSHMI
|
November 13, 2014 |
THE MANAGING DIRECTOR Vs. A.M. ABDUL RAHIM
|
October 9, 2014 |
THE MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION Vs. PARIMALA
|
November 5, 2014 |
THE MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORP. LTD. Vs. B. KANNAN
|
December 16, 2014 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT Vs. KARTHAMMAL & OTHERS
|
March 20, 2014 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT Vs. S. GEETHA & OTHERS
|
July 14, 2014 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. S. KRISHNAMOORTHY
|
November 21, 2014 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MINOR K. GAYATHRI REP. BY HER FATHER KAMARAJ
|
August 11, 2014 |
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RASAMMAL
|
August 11, 2014 |
THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD. Vs. ELUMALAI
|
June 3, 2014 |
THE MANAGING DIRECTOR, TAMILNADU WATER SUPPLY AND DRAINAGE BOARD Vs. THE SECRETARY TO GOVERNMENT
|
December 3, 2014 |
THE MANAGING DIRECTOR,METROPOLITAN TRANSPORT CORPORATION LTD. Vs. KANNA @ GOKULA KANNAN
|
December 18, 2014 |
THE MEDICAL OFFICER, GOVERNMENT PRIMARY HEALTH CENTRE Vs. ALAGAR
|
December 2, 2014 |
THE NEW INDIA ASSURANCE CO LTD. NEYVELI TOWNSHIP, PANRUTI TALUK Vs. PERIYASMAY
|
January 10, 2014 |
THE NEW INDIA ASSURANCE CO. LTD., CHENNAI Vs. V. MURTHY AND ANOTHER
|
June 30, 2014 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. AZHAGUSUMATHI
|
December 1, 2014 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. KATHIRVEL
|
March 17, 2014 |
THE NEW INDIAN ASSURANCE CO. LTD. Vs. S. KRISHNASAMY
|
December 10, 2014 |
THE OOTACAMUND CLUB Vs. COMMISSIONER, UDHAGAMANDALAM MUNICIPALITY
|
December 8, 2014 |
THE ORIENTAL INSURANCE CO. LTD. Vs. R. CHELLAPPA
|
October 30, 2014 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SIVAPPAN
|
October 15, 2014 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. PANDIAMMAL
|
December 6, 2014 |
THE PRINCIPAL SECRETARY Vs. M. PALANIKANI
|
December 3, 2014 |
THE REGIONAL DIRECTOR Vs. THE PONDICHERRY ROAD TRANSPORT CORPORATION LTD.
|
December 17, 2014 |
THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. D. RAJENDRAN
|
December 10, 2014 |
THE REGIONAL MANAGER Vs. D. SEKAR
|
September 22, 2014 |
THE REGIONAL MANAGER, TAMIL NADU HANDLOOM WEAVERS COOPERATIVE SOCIETY Vs. BINO
|
November 7, 2014 |
THE REGISTRAR GENERAL Vs. THE SECRETARYTO THEGOVERNMENT OF TAMILNADU
|
October 28, 2014 |
THE SECRETARY Vs. THE STATE OF TAMIL NADU
|
September 10, 2014 |
THE SECRETARY BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY Vs. THE SECRETARY TO GOVERNMENT MINISTRY OF LAW AND JUSTICE
|
September 10, 2014 |
THE SECRETARY DEPARTMENT OF TELECOMMUNICATIONS MINISTRY OF COMMUNICATION & INFORMATION TECHNOLOGY Vs. B. MANOHAR
|
December 8, 2014 |
THE SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. A. SHANKAR
|
October 15, 2014 |
THE SECRETARY TO GOVERNMENT, PLANNING, DEVELOPMENT & SPECIAL INITIATIVES DEPARTMENT Vs. R. BASKARADOSS
|
March 27, 2014 |
THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT & ANOTHER Vs. V. CHINNAMAL
|
March 4, 2014 |
THE SPECIAL COMMISSIONER & COMMISSIONER OF URBAN LAND CEILING & URBAN LAND TAX Vs. MUMTAZ BIVI
|
November 19, 2014 |
THE SPECIAL OFFICER Vs. THE APPELLATE AUTHORITY/ASSISTANT COMMISSIONER OF LABOUR
|
December 19, 2014 |
THE SPECIAL OFFICERTAMIL NADU COOPERATIVE STATE AGRICULTURALANDRURAL DEVELOPMENT BANK LIMITED Vs. S. KADIRESAN
|
October 14, 2014 |
THE SPECIAL TAHSILDAR Vs. PARVATHI AMMAL
|
July 7, 2014 |
THE SPECIAL TAHSILDAR (ADW) Vs. CHELLAM
|
November 17, 2014 |
THE SPECIAL TAHSILDAR (LA) Vs. J. SUSEELA
|
November 18, 2014 |
THE STATE OF TAMIL NADU Vs. JEEVANA SCHOOLS
|
September 16, 2014 |
THE STATE OF TAMIL NADU Vs. V. SELVATHAI
|
December 8, 2014 |
THE STATE OF TAMIL NADU Vs. M. JAYA
|
December 8, 2014 |
THE STATE OF TAMIL NADU Vs. T. DHARMAMBAL
|
November 10, 2014 |
THE STATE OF TAMIL NADU Vs. W.S. INDUSTRIES (INDIA) LIMITED
|
October 29, 2014 |
THE STATE OF TAMIL NADU Vs. C.P. MURUGESAN
|
November 5, 2014 |
THE STATE OF TAMIL NADU REP. BY SECRETARY TO GOVER Vs. M. SEENIAMMAL & OTHERS
|
April 17, 2014 |
THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, THE DIRECTOR OF ELEMENTARY EDUCATION AND THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER, NAMAKKAL Vs. A. RAJESWARI
|
March 13, 2014 |
THE STATE OF TAMILNADU Vs. K. GOPALAKRISHNAN
|
November 10, 2014 |
THE STATE OF TAMILNADU Vs. TVL. THE NADAR PRESS LIMITED
|
November 14, 2014 |
THE TAMIL NADU WAKF BOARD Vs. M. ABUDL RAHIM
|
July 23, 2014 |
THE TAMILNADU ELECTRICITY BOARD Vs. PERAMBALUR SUGAR MILLS LIMITED
|
December 3, 2014 |
THE TAMILNADU POSTGRADUATE TEACHERS ASSOCIATION Vs. THE STATE OF TAMILNADU
|
October 31, 2014 |
THE THANJAVUR CITY MUNICIPAL CORPORATION Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
September 24, 2014 |
THE TN DR. M.G.R. MEDICAL UNIVERSITY Vs. THE CHAIRMAN, THASAIH COLLEGE OF NURSING MARTHANDAM
|
December 19, 2014 |
THE UNION OF INDIA REP. BY ITS GENERAL MANAGER, SOUTHERN RAILWAY Vs. P. DEEPAK SINGH AND THE REGISTRAR, THE CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 3, 2014 |
THE UNION OF INDIA REPRESENTED BY ITS SECRETARY TO GOVERNMENT Vs. R. MURUGAMALAI
|
March 20, 2014 |
THEDEPUTY GENERAL MANAGER (SME) Vs. THE PRESIDINGOFFICER
|
October 17, 2014 |
THENMOZHI Vs. SUYAMBU, DEPUTY SUPERINTENDENT OF POLICE
|
November 21, 2014 |
THESTATE OF TAMIL NADU Vs. S. ESANULLA
|
November 19, 2014 |
THILAGAVATHI Vs. V. SAMIAPPAN
|
March 26, 2014 |
THILAKAVATHI Vs. INSPECTOR OF POLICE
|
April 29, 2014 |
THILLAINAYAGAM Vs. CHIDAMBARAM THILLAIAMMAN
|
January 3, 2014 |
THIRAVIUM Vs. MASANAKONAR
|
November 17, 2014 |
THIRU KAMARAJ Vs. STATE
|
September 12, 2014 |
THIRU. APPAVU SAMRAJ Vs. P. RAJU
|
September 16, 2014 |
THIRU. K. MASTHAN RAO Vs. STATE
|
July 3, 2014 |
THIRUGNANASAMBANDAM Vs. SUNDARAMURTHY CHETTIAR
|
June 18, 2014 |
THIRULOGOACHANDRU Vs. STATE OF TAMIL NADU
|
June 11, 2014 |
THIRUMURUGAN Vs. EBRAMUSA
|
August 18, 2014 |
THIRUPATHY Vs. COMMISSIONER OF POLICE
|
July 3, 2014 |
THIRUTHANI ARULMIGU MURUGAN EDUCATIONAL TRUST Vs. S. SARAVANAMUTHU
|
July 3, 2014 |
THIRUVENGADAM JANAKI Vs. THE ADMINISTRATOR
|
September 22, 2014 |
THIYAGARAJAN Vs. STATE OF TAMIL NADU
|
September 5, 2014 |
THOOTHUKUDI VADADHISAI Vs. S. AMIRTHARAJ
|
September 18, 2014 |
THREE STAR POULTRY FARM Vs. GOVERNMENT OF TAMIL NADU
|
April 25, 2014 |
THRIFT CO-OPERATIVE FEDERATION LIMITED Vs. THE STATE OF TAMIL NADU
|
December 12, 2014 |
THRISANGU Vs. RAJAMMAL
|
November 6, 2014 |
THUKKARAM Vs. SHANTHI VARADHARAJAN
|
December 17, 2014 |
THULUVA VELLALAR SANGAM Vs. R.MANTHRASALAM
|
April 25, 2014 |
THURAVI. GOVINDA KUMMAARAN, TRUSTEE, PAPANASAM KUDISAI TRUST, Vs. DISTRICT REVENUE OFFICER, TIRUNELVELI
|
July 30, 2014 |
TIRUNELVELI DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. M.E. ABDUL HAMEED
|
November 6, 2014 |
TIRUPPATTUR MUNICIPALITY Vs. COMMISSIONER OF SERVICE TAX
|
December 4, 2014 |
TIRUVARUR MUNICIPALITY Vs. A K M TOWERS PRIVATE LTD.
|
September 12, 2014 |
TMT ROJAVATHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, FORT ST GEORGE; SPECIAL THASILDAR, (LAND ACQUISITION), HOUSING SCHEME, HOSUR, KRISHNAGIRI DISTRICT ; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD,
|
September 3, 2014 |
TMT. JEYASEELA Vs. SECRETARY TO GOVERNMENT SOCIAL WELFARE AND NUTRIOUS MEAL PROGRAMME
|
June 30, 2014 |
TMT. KAMALAMMA Vs. THE DISTRICT REVENUE OFFICER
|
September 17, 2014 |
TMT. P. LAKSHMI AND ORS. Vs. STATE REP. BY THE CHIEF SECRETARY TO THE GOVERNMENT OF TAMILNADU AND ORS.
|
March 13, 2014 |
TMT. P. SIVAGAMI Vs. STATE OF TAMIL NADU
|
September 10, 2014 |
TMT. PALANIYAMMAL Vs. SECRETARY TO GOVERNMENT
|
June 30, 2014 |
TMT. R. KASTHURI Vs. STATE
|
December 19, 2014 |
TMT. T. MALARSELVI Vs. SECRETARY TO GOVERNMENT
|
June 30, 2014 |
TNEB Vs. STATE
|
August 5, 2014 |
TNK GOVINDARAJU CHETTY AND CO PVT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 29, 2014 |
TOJO TYRE RETREAD Vs. CESTAT, CHENNAI
|
June 18, 2014 |
TOPS SECURITY LTD. Vs. CUSTOMS EXCISE SERVICE TAX APPELLATE TRIBUNAL
|
July 3, 2014 |
TRACTOR AND FARM EQUIPMENT LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
November 28, 2014 |
TRADING PARTNERS INTERNATIONAL Vs. THE CUSTOMS, EXCISE AND SERVICE TAX
|
November 6, 2014 |
TTG INDUSTRIES LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 19, 2014 |
TTG INDUSTRIES LTD. (FORMERLY T.T.G. MACHINERY MANUFACTURING CO. LTD.) Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 26, 2014 |
TTK TEXTILES LTD. Vs. COMMISSIONER OF C. EX., MADURAI
|
September 25, 2014 |
TUTICORIN SPINNING MILLS LIMITED Vs. CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU GENERATION AND DISTRIBUTION; DIRECTOR, (DISTRIBUTION), TAMIL NADU GENERATION AND DISTRIBUTION
|
December 11, 2014 |
TVL. FORTUNE COMMUNICATIONS Vs. THE ASSISTANT COMMISSIONER (CT) NANDANAM ASSESSMENT CIRCLE
|
December 9, 2014 |
TVL. NAGAPPA AUTO Vs. THE ASSISTANT COMMISSIONER (CT)
|
November 10, 2014 |
TVL. NARASUS ROLLER FLOUR MILLS Vs. COMMERCIAL TAX OFFICER
|
November 21, 2014 |
TVL. SRI MAHA CO. Vs. DEPUTY COMMERCIAL TAXOFFICER
|
November 19, 2014 |
TVL. VENKATESWARA INDUSTRIES Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER OF COMML. TAXES
|
December 18, 2014 |
U. GOVINDARAJ Vs. STATE OF TAMIL NADU
|
July 23, 2014 |
U. JINADOSS Vs. D. NAGARAJ
|
December 8, 2014 |
U. MOHAMED MOHIDEEN Vs. SUPERINTENDENT OF POLICE
|
October 31, 2014 |
U. SHAHUL HAMEED Vs. RAJAGOPAL
|
July 17, 2014 |
U.S.PRAKASAM Vs. THE PRINCIPAL SECRETARY
|
October 17, 2014 |
UB XPRESS SOUTH PVT. LTD. Vs. CESTAT
|
March 10, 2014 |
UCMAS MENTAL ARITHMETIC Vs. AKADEMI SEMPOA AND MENTAL
|
June 30, 2014 |
UDAYAKUMAR Vs. THE STATE
|
December 18, 2014 |
UDHAYAKUMAR Vs. DHANDAPANI
|
September 1, 2014 |
UDHAYAKUMAR @ KUMAR Vs. G KISHORE KUMAR
|
August 20, 2014 |
UMA Vs. SECRETARY TO THE GOVERNMENT
|
June 11, 2014 |
UMA MAGESWARI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
|
December 9, 2014 |
UMA SHANKAR Vs. REVATHY VADIVEL
|
April 4, 2014 |
UMARANI Vs. THE STATE
|
November 5, 2014 |
UNION OF INDIA Vs. V. KRISHNAN
|
August 14, 2014 |
UNION OF INDIA Vs. S. DEIVAKUMARI
|
November 24, 2014 |
UNION OF INDIA Vs. K PUNNIYAKOTI
|
March 19, 2014 |
UNION OF INDIA Vs. REGISTRAR
|
March 27, 2014 |
UNION OF INDIA Vs. SANJAY KUMAR JHA
|
July 15, 2014 |
UNION OF INDIA Vs. S.K. DASH OFFICE SURVEYOR BHUBANESHWAR
|
March 28, 2014 |
UNION OF INDIA Vs. S. BALAKRISHNAN
|
October 16, 2014 |
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 27, 2014 |
UNION OF INDIA Vs. C. SELVARAJ
|
November 10, 2014 |
UNION OF INDIA Vs. THE REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
|
November 27, 2014 |
UNION OF INDIA Vs. M. BHAGYALAKSHMI
|
November 10, 2014 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
July 30, 2014 |
UNION OF INDIA Vs. TEXTILE TECHNICAL TRADESMEN ASSOCIATION
|
October 16, 2014 |
UNION OF INDIA Vs. M. JABASTIAN
|
November 12, 2014 |
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 13, 2014 |
UNION OF INDIA Vs. A. LOGAMBAL
|
January 9, 2014 |
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 22, 2014 |
UNION OF INDIA Vs. R.PARAMASIVAM
|
January 22, 2014 |
UNION OF INDIA Vs. S. NATARAJAN
|
January 31, 2014 |
UNION OF INDIA Vs. P. NARASIMHAN
|
December 9, 2014 |
UNION OF INDIA Vs. CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LTD ; REGISTRAR CENTRAL ADMINISTATIVE TRIBUNAL; K VENUGOPAL S/O A KRISHNASWAMY; M VENKATARAMANA; M S NARAYANAN S/O M K SRINIVASAN; R PARTHASARATHY S/O S RAMASWAMY; N PURUSHOTHAMAN S/O K NEELAMEGA RAJU; V PALANI S
|
July 9, 2014 |
UNION OF INDIA; CHIEF ENGINEER (NAVY) SOUTHERN COMMAND; COMMANDER WORK ENGINEER (NAVY) Vs. GARRISON ENGINEER(MAINT); M MANIKANDAN; CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 9, 2014 |
UNION PUBLIC SERVICECOMMISSION Vs. MANAS KUMARSINHA
|
November 3, 2014 |
UNION TERRITORY OF PUDUCHERRY Vs. CASTROL INDIA LTD
|
November 5, 2014 |
UNISON HOTELS Vs. COMMISSIONER OF CUSTOMS (PORT-EXPORT)
|
August 21, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. NAGARAJAN; DAYANANTHAN
|
August 8, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. N.V. SHYAMALA
|
October 30, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. PUSHPATHAL
|
April 3, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. SELVI
|
April 3, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. SEETHAMMAL
|
December 23, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. ANTHONY SELVAM
|
July 4, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. K. SHANTHAKUMAR
|
July 31, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. MINOR BALAJI
|
March 17, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DHAYAMMAL
|
November 11, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PREMALATHA AND ORS.
|
November 21, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED, UDUMALPET Vs. A KALIAMMAL AND OTHERS
|
June 17, 2014 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. K. NAGARAJ
|
July 24, 2014 |
UNIVERSAL SURGICAL ASSOCIATES Vs. ASSISTANT COMMISSIONER (CT), PARK TOWN I ASSESSMENT CIRCLE
|
June 5, 2014 |
URBANEDGE HOTELS (P) LTD. Vs. SIRAJ
|
June 27, 2014 |
USHA RAMACHANDRAN Vs. THE INSPECTOR OF POLICE
|
November 11, 2014 |
UTHAYA PRIYA Vs. VISALAKSHI
|
November 28, 2014 |
UTHIRAN Vs. SEKAR
|
April 9, 2014 |
UTHIRASAMI Vs. THE DISTRICT FOREST OFFICER
|
November 12, 2014 |
UTHIRAVEL @ UKKIRAVEL Vs. STATE
|
June 6, 2014 |
V ANAND TIRTHA Vs. TAMIL NADU ELECTRICITY BOARD; CHIEF COMMERCIAL ENGINEER, TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER; ASSISTANT ENGINEER (O&M); CHENNAI METROPOLITAN DEVELOPMENT
|
July 11, 2014 |
V ANDI THEVAR Vs. SENIOR BRANCH MANAGER, THE LIC OF INDIA
|
April 30, 2014 |
V C VADIVEL Vs. GOVERNMENT OF TAMIL NADU
|
July 18, 2014 |
V CHANDRASEKARAN Vs. PRINCIPAL SECRETARY DEPARTMENT OF DIFFERENTLY ABLED; STATE
|
April 16, 2014 |
V CHIDAMBARAM Vs. DIRECTOR GENERAL OF POLICE; TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD; SUPERINTENDENT OF POLICE SALEM RURAL; INSPECTOR OF POLICE PROHIBITION ENFORCEMENT WING
|
July 14, 2014 |
V G ARUN Vs. SECRETARY
|
September 19, 2014 |
V GANESAN Vs. SUPERINTENDENT OF POLICE
|
January 9, 2014 |
V GEETHA RANI Vs. D DHAMODAHR
|
March 14, 2014 |
V GEORGE WILLIAM Vs. DIRECTOR OF SCHOOL EDUCATION; DIRECTOR OF ELEMENTARY EDUCATION; CHIEF EDUCATIONAL OFFICER
|
September 9, 2014 |
V GOVINDASAMY Vs. V PERUMAL
|
August 6, 2014 |
V GOWRI Vs. APURVA VARMA; J K THIRIPPATHI; R KANAGARAJ
|
December 19, 2014 |
V JAYAKUMAR Vs. V SWAMINATHAN
|
August 4, 2014 |
V JAYASUTHA Vs. SECRETARY TAMILNADU PUBLIC SERVICE COMMISSION CHENNAI
|
June 18, 2014 |
V K ESWARAMOORTHY Vs. SPECIAL TAHSILDAR, LAND ACQUISITION; TAHSILDAR, COIMBATORE NORTH TALUK; EXECUTIVE ENGINEER, TAMIL NADU HOUSING BOARD
|
October 14, 2014 |
V KA VELUSAMY Vs. DISTRICT COLLECTOR
|
November 21, 2014 |
V M SUBRAMANIA REDDY (DIED) Vs. NAGARATHINAMMAL
|
December 3, 2014 |
V MEENAKSHI Vs. STATE OF TAMIL NADU; DIRECTOR OF ELEMENTARY EDUCATION; DISTRICT ELEMENTARY EDUCATIONAL OFFICER; SECRETARY, R RAJARAMAN MIDDLE SCHOOL
|
July 9, 2014 |
V N SARASWATHY Vs. COMMERCIAL TAX OFFICER
|
December 9, 2014 |
V NARAYANAN Vs. UNION OF INDIA
|
September 17, 2014 |
V P NARAYANASAMY Vs. GURUSAMY
|
December 10, 2014 |
V PANKAJAM PROPRIETRIX, PANKAJAM SILKS Vs. M SALEEM
|
March 21, 2014 |
V PARAMESWARAN Vs. P RANI
|
November 25, 2014 |
V RAJARETHINAM Vs. REGISTRAR OF CO OP SOCIETY
|
February 18, 2014 |
V RAJENDRA DEVAPRASAD Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPT ; DIRECTOR OF FAMILY WELFARE
|
September 15, 2014 |
V RAVEENDRAN Vs. CAPT S K JOSHUE
|
April 25, 2014 |
V RAVIKUMAR; V S KANNAIAH NAIDU Vs. DISTRICT COLLECTOR; SPECIAL TAHSILDAR
|
September 3, 2014 |
V REVATHI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION; DISTRICT EDUCATIONAL OFFICER; CORRESPONDENT AND SECRETARY; S VENKATADRI
|
April 29, 2014 |
V SAHADEVAN Vs. STATE OF TAMILNADU; ASST ACCOUNTS OFFICER, O/O PRINCIPAL ACCOUNTANT GENERAL; ASSISTANT DIRECTOR OF PROSECUTION
|
June 19, 2014 |
V SARASWATHIAMMAL, W/O A K VAJRAVELU PILLAI Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD; EXECUTIVE ENGINEER; ASSISTANT ENGINEER; CHENNAI METROPOLITAN DEVELOPMENT
|
July 11, 2014 |
V SETHURAMAN Vs. STATE AND ORS
|
January 22, 2014 |
V SUBRAMANIAN; N RAMDOSS Vs. J MURALISHANKAR
|
July 23, 2014 |
V SUNDARESAN Vs. JOINT REGISTRAR OF COOP SOCIETIES CUDDALORE REGION CUDDALORE DISTRICT
|
September 17, 2014 |
V VEERAMALAI Vs. KRISHNA CHETTIAR
|
November 7, 2014 |
V VENKATESHWAR Vs. UNION OF INDIA; CHAIRMAN, NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
March 5, 2014 |
V VIJAYAKUMARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT; SECRETARY, ANIMAL HUSBANDRY; COMMISSIONER FOR ANIMAL; REGIONAL JOINT DIRECTOR OF ANIMAL HUSBANDRY; SECRETARY TO GOVERNMENT, PERSONNEL AND ADMINISTRATIVE
|
June 6, 2014 |
V. ANBAZHAGAN Vs. THE REGISTRAR GENERAL HIGH COURT OF MADRAS
|
December 22, 2014 |
V. ARULDOSS Vs. STATE
|
June 18, 2014 |
V. BABY Vs. SEKAR
|
December 2, 2014 |
V. BOOPATHY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 9, 2014 |
V. DEVANATHAN @ MAJNINI Vs. SECRETARY TO FISHERIES & FISHERMEN WELFARE, PUDUCHERRY
|
June 4, 2014 |
V. ELANGO Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
|
December 2, 2014 |
V. EZHILARASI Vs. THE MANAGING DIRECTOR, PONDICHERRY AGRO PRODUCTS, FOOD AND CIVIL SUPPLIES CORPORATION LIMITED, (PAPSCO)
|
November 27, 2014 |
V. GOVINDASAMY Vs. DISTRICT FOREST OFFICER, VILLUPURAM
|
January 30, 2014 |
V. JAYANTHI Vs. THE SUPERINTENDENT OF POLICE
|
December 9, 2014 |
V. JEENA Vs. CHAIRMAN, TAMIL NADU POLLUTION CONTROL BOARD
|
August 11, 2014 |
V. JEGANNATHAN Vs. SUPERINTENDENT OF POLICE
|
August 13, 2014 |
V. KALYANASUNDARAM Vs. DISTRICT COLLECTOR NILGIRIS DISTRICT
|
August 4, 2014 |
V. KAMALAM Vs. CHAIRMAN
|
August 27, 2014 |
V. KANIMOZHI Vs. DIRECTOR OF SCHOOL EDUCATION
|
March 11, 2014 |
V. KARUTHAPANDIAN Vs. S. RAGHAVAN
|
June 11, 2014 |
V. KUMARESAN Vs. SIVASUBRAMANIA MARTHANDAN
|
September 11, 2014 |
V. LAKSHMI Vs. R. VEERABATHIRAN
|
February 4, 2014 |
V. MANI Vs. M.M. RAMASAMY
|
September 9, 2014 |
V. MANICKAM Vs. L. SUMITHRA
|
January 21, 2014 |
V. MEIYAPPAN Vs. A. PRIYA
|
July 22, 2014 |
V. MUNIRAMAPPA Vs. A. JAGANATHA RAJA
|
November 12, 2014 |
V. MURUGAN Vs. DISTRICT COLLECTOR
|
November 24, 2014 |
V. MUTHUKRISHNAN Vs. COMMISSIONER
|
June 24, 2014 |
V. NARASIMHAN Vs. REGISTRAR OF CO-OP. SOCIETIES MADRAS
|
June 19, 2014 |
V. NARAYANAN Vs. UNION OF INDIA
|
September 17, 2014 |
V. NAVANEETHA KRISHNAN Vs. SECRETARY
|
June 30, 2014 |
V. PADMINI Vs. DISTRICT REGISTRAR
|
September 24, 2014 |
V. PALANI Vs. MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD.
|
June 4, 2014 |
V. PARVATHY Vs. NATIONAL HOUSING BANK
|
January 24, 2014 |
V. PRAKASH Vs. TEACHER RECRUITMENT BOARD
|
September 10, 2014 |
V. PRAKASH Vs. SECRETARY TO GOVT. OF TAMILNADU
|
March 24, 2014 |
V. RAJAN Vs. P.S. GOVINDASWAMI NAIDU
|
June 30, 2014 |
V. RAJKUMAR Vs. COMMISSIONER OF INCOME TAX
|
February 13, 2014 |
V. RAMAKRISHNAN Vs. STATE
|
September 16, 2014 |
V. RAMAR Vs. STATE OF TAMILNADU
|
April 9, 2014 |
V. RAMASAMY Vs. SECRETARY GOVERNMENT OF TAMIL NADU
|
September 19, 2014 |
V. RAMESH Vs. DIRECTOR GENERAL OF POLICE
|
October 13, 2014 |
V. RATHIKA Vs. THE PRINCIPAL SECRETARY, TO THE GOVERNMENT OF TAMILNADU PERSONNEL AND ADMINISTRATIVE (K) DEPARTMENT AND THE SECRETARY, TAMILNADU PUBLIC SERVICE COMMISSION
|
April 30, 2014 |
V. RAVEENDRAN Vs. DISTRICT COLLECTOR, CUDDALORE DISTRICT
|
January 27, 2014 |
V. S. RANGANATHAN Vs. S. PANDIAN
|
November 3, 2014 |
V. SANKARANARAYANAN Vs. THE PRESIDING OFFICER
|
September 17, 2014 |
V. SANTHOSAM Vs. THE INSPECTOR GENERAL CUM CHIEF SECURITY COMMISSIONER
|
September 25, 2014 |
V. SARASWATHI Vs. COMMISSIONER OF POLICE, CHENNAI CITY POLICE
|
June 11, 2014 |
V. SAROJA Vs. COMMISSIONER OF POLICE, CHENNAI
|
January 20, 2014 |
V. SHANMUGASUNDARAM REDDIAR Vs. V. MAHALINGA REDDIAR
|
July 17, 2014 |
V. SINDHU Vs. C. THANGAMONI
|
October 28, 2014 |
V. SUGANYA Vs. SECRETARY TO GOVERNMENT
|
March 10, 2014 |
V. THANGAMANI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT SECRETARIAT
|
November 14, 2014 |
V. THANGAVEL Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR, VIRUDHUNAGAR DISTRICT
|
January 21, 2014 |
V. THIAGARAJAN Vs. THE STATE OF TAMIL NADU
|
October 31, 2014 |
V. THIYAGARAJAN Vs. M. SAI KUMAR
|
September 3, 2014 |
V. UNNAMALAI Vs. AUTHORISED OFFICER
|
February 21, 2014 |
V. VAIYANAN Vs. SECRETARY TO GOVERNMENT
|
June 23, 2014 |
V. VEERAMANI Vs. THE SECRETARY TOGOVERNMENT
|
November 11, 2014 |
V. VENKATACHALLAM Vs. UNION OF INDIA
|
July 1, 2014 |
V. VENKATASAMY Vs. S. LAKSHMI
|
September 11, 2014 |
V. VIJAYAGOPALAN Vs. M.V. DEVI
|
July 2, 2014 |
V. VIJAYAKUMAR Vs. M. MURUGADOSS DEPUTY GENERAL MANAGER, AL-SRU TVS & SONS LIMITED
|
April 25, 2014 |
V. XAVIER AMALAN Vs. CESTAT, CHENNAI
|
January 30, 2014 |
V. YESUDHAS Vs. THANKAIYAN
|
December 11, 2014 |
V.A. RAVICHANDRAN Vs. THE STATE OF TAMIL NADU
|
October 16, 2014 |
V.C. SUNNY Vs. DEPUTY COMMERCIAL TAX OFFICER
|
June 6, 2014 |
V.G. JAYASUTHA Vs. T. SIVAMANI
|
June 6, 2014 |
V.G. SUBRAMANIYAN Vs. THE SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
|
December 15, 2014 |
V.G.P. RAVIDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 1, 2014 |
V.J. INDUMATHI Vs. STATE LEVEL SCRUTINY COMMITTEE AND ORS.
|
December 15, 2014 |
V.K. PALAPPA NADAR FIRM Vs. CESTAT, CHENNAI
|
December 4, 2014 |
V.K. RAMAMURTHY Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
|
July 2, 2014 |
V.KA. VELUSAMY Vs. THE DISTRICT COLLECTOR
|
November 21, 2014 |
V.KARIKALAN Vs. EXECUTIVE ENGINEER AND THE ASSISTANT ENGINEER, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
|
April 29, 2014 |
V.L. DHANDAPANI Vs. REVATHY RAMACHANDRAN
|
June 17, 2014 |
V.L. RAMANATHAN Vs. SALEM NAGARATHAR SANGAM
|
April 16, 2014 |
V.M. GANESAN Vs. THE JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
November 17, 2014 |
V.N. SARASWATHY Vs. THE COMMERCIAL TAX OFFICER
|
December 9, 2014 |
V.N. VARUSAI MOHAMAD Vs. STATE OF TAMIL NADU
|
November 25, 2014 |
V.NAGARAJAN Vs. K.P.VEBNKATESAN
|
October 28, 2014 |
V.R. NARAYANAN Vs. THE DEPUTY SUPERINTENDENT OF POLICE
|
December 10, 2014 |
V.RAGHUPATHY Vs. COMMISSIONER, CORPORATION OF CHENNAI
|
April 25, 2014 |
V.T.A. NOOR MOHAMMED Vs. N. SAMIAPPAN
|
June 20, 2014 |
V.V.A. KUBERAN Vs. PRINCIPAL DISTRICT JUDGE, VILLUPURAM
|
February 18, 2014 |
VAATA INFRA LTD. Vs. THE INCOME TAX OFFICER
|
October 27, 2014 |
VADAKKU VANIYAR PODHU Vs. RAJAVENI; ANWAR BHASHA BUHARI
|
November 12, 2014 |
VAIKO Vs. DEPUTY SUPERINTENDENT OF POLICE
|
October 13, 2014 |
VAK ENGINEERING PRIVATE LIMITED Vs. EVOS DESIGN LIVING PRIVATE LIMITED
|
July 24, 2014 |
VALANTINE MORRIS Vs. RAMALINGAM
|
March 26, 2014 |
VALLIAMMAI SOCIETY REP., BY ITS CHAIRMAN T.R. RACHAMUTHU Vs. STATE OF TAMIL NADU
|
February 25, 2014 |
VALLIAMMAL Vs. SIVAKUMAR AND ANOTHER
|
July 4, 2014 |
VANITHA Vs. STATE OF TAMILNADU
|
April 15, 2014 |
VANITHA JAYAPAL Vs. THE SUPERINTENDENT OF POLICE
|
December 3, 2014 |
VANNIYA KULA SHATRIYA VELLALA MAHARAJA MADALAYAM Vs. A. RAMAKRISHNAN
|
July 4, 2014 |
VARADARAJAN Vs. ANGUSAMY
|
November 21, 2014 |
VARADHARAJA PERUMAL Vs. K. PICHAI THEVAR
|
August 7, 2014 |
VARADHARAJAN Vs. REVENUE DIVISIONAL OFFICER
|
August 12, 2014 |
VASANTHI Vs. RAAKKU; MATCHKKALAI (DIED)
|
July 22, 2014 |
VASUDEVA IYER Vs. RAJESWARI AMMAL
|
October 8, 2014 |
VASUDEVAN Vs. THE TAMIL NADU ELECTRICITY BOARD
|
October 30, 2014 |
VASUKI Vs. STATE OF TAMILNADU
|
June 14, 2014 |
VEDANAYAGAM Vs. STATE
|
September 17, 2014 |
VEENA RAVINDRAN Vs. STATE
|
September 10, 2014 |
VEERAMANI ALIAS VEERARASU ALIAS VEERAMUTHU Vs. STATE
|
April 9, 2014 |
VEERAMUTHU SECURITY SERVICES Vs. EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER, TAMIL NADU HOUSING BOARD & ANR
|
June 23, 2014 |
VEESONS ENERGY SYSTEMS(P) LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES; ASSISTANT COMMISSIONER
|
March 27, 2014 |
VELA SMELTERS (P) LTD. Vs. THE CUSTOMSAND CENTRAL EXCISE SETTLEMENTCOMMISSION
|
November 26, 2014 |
VELAN KANNAN Vs. GOVERNMENT OF TAMIL NADU
|
January 7, 2014 |
VELLAICHAMY Vs. NAVANEETHAN
|
March 14, 2014 |
VELLAICHAMY Vs. STATE OF TAMILNADU
|
August 22, 2014 |
VELLAIGOUNDER @ KUPPU & ANOTHER Vs. CHINNASEVI GOUNDER &
OTHERS
|
October 9, 2014 |
VELLORE DISTRICT GOVERNMENT EMPLOYEES
CO-OPERATIVE SOCIETY, Vs. ASSISTANT COMMISSIONER OF INCOME TAX; COMMISSIONER OF INCOME TAX(APPEALS)-III; COMMISSIONER OF INCOME TAX-VIII
|
October 28, 2014 |
VELLORE GYAN VAISHNAVA PUNJABI DHABA Vs. STATE OF TAMIL NADU
|
August 13, 2014 |
VELU Vs. RAJATHI AND ORS.
|
December 22, 2014 |
VELUSAMY Vs. P.C. PANGAJAM
|
October 28, 2014 |
VENKATA SARAVANAN ALIAS PRASANNA VENKATACHARYA Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH-TEAM VII
|
September 9, 2014 |
VENKATACHALAM Vs. PERIYASAMY
|
January 7, 2014 |
VENKATACHALAM Vs. SENGODA GOUNDER
|
July 18, 2014 |
VENKATACHALAPATHY Vs. VIJAYA
|
February 27, 2014 |
VENKATAKRISHNAN Vs. S. VIJAYALAKSHMI
|
November 19, 2014 |
VENKATESA CHETTIAR Vs. VALLI AMMAL
|
November 6, 2014 |
VENKATESAN Vs. STATE
|
December 22, 2014 |
VENKATESAN Vs. SUPERINTENDENT OF POLICE
|
February 26, 2014 |
VENKATESAN Vs. JANARTHANAN AND ORS.
|
November 27, 2014 |
VENKATESH Vs. STATE
|
October 31, 2014 |
VENKATESH KANDASAMY Vs. GOVERNMENT OF INDIA
|
October 8, 2014 |
VENKATRAJA Vs. STATE REP. BY THE INSPECTOR OF POLICE
|
September 15, 2014 |
VENKATRAMAN DAS Vs. M/S. VNS INNOVATIONS PVT. LIMITED
|
March 19, 2014 |
VENKATRAYAN Vs. STATE
|
November 20, 2014 |
VENKATRAYAN Vs. GANAPATHY GOUNDER
|
November 24, 2014 |
VENKI @ VENKATESAN @ SEENU Vs. STATE OF TAMILNADU
|
March 17, 2014 |
VENUS RUBBERS Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
|
July 25, 2014 |
VICTORIA Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE
|
August 6, 2014 |
VIJAY SUPRIYA Vs. R BALASUBRAMANIAN; S R JOHN JEBARAJ
|
August 26, 2014 |
VIJAY TELEVISION (P.) LTD. Vs. DISPUTE RESOLUTION PANEL
|
April 29, 2014 |
VIJAYA Vs. STATE
|
February 21, 2014 |
VIJAYA Vs. RANGANATHAN
|
June 25, 2014 |
VIJAYALAKSHMI Vs. D.R. MANI
|
December 11, 2014 |
VIJAYALAKSHMI Vs. STATE OF TAMIL NADU
|
June 11, 2014 |
VIJAYALAKSHMI Vs. STATE
|
November 3, 2014 |
VIJAYALAKSHMI SHANMUGAM Vs. SECRETARY TO GOVERNMENT OF INDIA
|
February 4, 2014 |
VIKAS GOLECHA Vs. SECRETARY TO GOVERNMENT
|
September 18, 2014 |
VILLA VENKATA RAO Vs. STATE TRANSPORT APPELLATE TRIBUNAL PUDUCHERRY
|
September 17, 2014 |
VIMALA DHARMALINGAM Vs. SASIDHARA PRABHU
|
November 20, 2014 |
VINITHA GULECHA Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF TRAVANCORE
|
January 29, 2014 |
VIRUDHUNAGAR DISTRICT BUS OWNERS ASSOCIATION Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
|
October 31, 2014 |
VIRUGAMBAKKAM Vs. P.T. METILDA PREMA DEVARAJ
|
November 21, 2014 |
VISALAKSHI Vs. UMAPATHY AND ORS.
|
December 19, 2014 |
VISHNUVARATHAN Vs. K.C. SIVAKARAN AND ORS.
|
November 24, 2014 |
VIVEK @ GURU Vs. STATE OF TAMIL NADU
|
March 4, 2014 |
VIVEKANANDA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
September 15, 2014 |
VODAFONE CELLULAR LIMITED Vs. COMMISSIONER OF INCOME TAX; DEPUTY COMMISSIONER OF INCOME TAX
|
November 26, 2014 |
VTX INDUSTRIES LIMITED Vs. THE ASSISTANT COMMISSIONER (CT)
|
October 14, 2014 |
VVD AND SONS (PVT.) LTD. Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
April 29, 2014 |
W JAIHAR WILLIAM Vs. STATE OF TAMIL NADU
|
June 27, 2014 |
W. S. SIVACHAKRAVARTHY Vs. W. S. GIRIJASANKAR (DECEASED)
|
October 31, 2014 |
W.B. SHANTHI Vs. ARUNACHALAM
|
November 14, 2014 |
WESTERN CARRIERS Vs. KEC INTERNATIONAL LIMITED
|
September 18, 2014 |
WHEELS INDIA LIMITED Vs. ASSISTANT COMMISSIONER (CT), (FAC) ANNA SALAI-II ASSESSMENT CIRCLE
|
February 28, 2014 |
X Vs. Y
|
January 30, 2014 |
XYZ Vs. ABC
|
March 17, 2014 |
Y ALPHONSAL Vs. INSPECTOR OF POLICE, KOOTHANALLUR POLICE STATION, THIRUVARUR DISTRICT AND ORS
|
December 3, 2014 |
Y KRISHNAN Vs. TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD; GENERAL MANAGER KHADI KRAFT
|
June 16, 2014 |
Y RAJASEKARA REDDY Vs. III METROPOLITAN MAGISTRATE G T CHENNAI 1
|
February 11, 2014 |
Y. ALWIN Vs. THE STATE
|
December 4, 2014 |
Y. JEYAKUMAR Vs. ADDITIONAL DIRECTOR OF POLICE
|
March 21, 2014 |
Y. JOHN NICHOLSON Vs. O. HOMERLAL
|
November 20, 2014 |
Y. SRIJEYAN @ JEGAN @ MADHAN @ SANTHOSH @ PALANI Vs. STATE OF TAMIL NADU
|
June 25, 2014 |
Y. USHARANI Vs. STATE OF TAMIL NADU
|
November 5, 2014 |
Y.K. MOHAN RAO Vs. CHIEF REVENUE CONTROLLING AUTHORITY
|
February 27, 2014 |
YASHAVI ENTERPRISES Vs. CUS. & C. EX. SETTLEMENT COMMISSION, CHENNAI
|
October 16, 2014 |
YASODHA Vs. M. SELVAKUMAR
|
September 9, 2014 |
YOUNG MEN'S CHRISTIAN ASSOCIATION Vs. DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTIONS-II
|
March 3, 2014 |
YUVARAJ Vs. STATE
|
September 24, 2014 |
Z RAHMATHULLA Vs. STATE OF TAMIL NADU
|
September 24, 2014 |
Z. RAHMATHULLA Vs. STATE OF TAMIL NADU
|
September 24, 2014 |
ZUBAIDA BEGAUM Vs. MANAGER INDIAN BANK
|
March 10, 2014 |