REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
BHUVANESWARI Vs. SANKARANARAYANAN	August 23, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. CROCODILE (I) PVT. LTD	June 7, 2013
N.LATHA @ PREMALATHA Vs. P.T.SUNDARI @ TRIPURASUNDARI	June 20, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. PRIYA KARTHIKEYAN	June 12, 2013
RAJAN Vs. PADMAVATHY	October 31, 2013
RAMAKRISHNAN Vs. RAMADHAS	January 9, 2013
1ST CHOICE FOOD PRODUCTS Vs. N.A. THANGARAJAN	April 8, 2013
A Vs. B	April 15, 2013
A ALAMELU MANGAI AND ORS Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD AND ORS	November 19, 2013
A ARCHANA Vs. R ARAVINDAN	November 18, 2013
A ARUL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION, CHENNAI	July 11, 2013
A BABY UMA Vs. RAJAGOPALAN I A S SECRETARY TO GOVERNMENT	December 20, 2013
A DURAISAMY Vs. DISTRICT COLLECTOR, TIRUPUR DISTRICT AND ORS	December 13, 2013
A G RAMALINGAM Vs. STATE	March 27, 2013
A G RAVI AND ORS Vs. DISTRICT COLLECTOR, THIRUVELLORE DISTRICT, THIRUVELLORE AND ORS	October 31, 2013
A GOWSALYA Vs. CHAIRMAN, TEACHER RECRUITMENT BOARD	November 20, 2013
A GUNASEKARAN Vs. GOVERNMENT OF TAMIL NADU	June 14, 2013
A ILLAMBHARATHI Vs. STATE	February 14, 2013
A JANARDHANA Vs. UNION OF INDIA	July 22, 2013
A K BALASUBRAMANIAM Vs. DISTRICT REVENUE OFFICER	August 5, 2013
A K PADMANABHAN Vs. SIVASUBRAMANIAM	October 22, 2013
A KARTHIKEYAN Vs. STATE OF TAMIL NADU	March 21, 2013
A L GOVINDARAJULU Vs. C R JAGANATHAN	August 2, 2013
A LOGANATHAN Vs. STATE	November 22, 2013
A LOVELY RANI Vs. GOVERNMENT OF TAMILNADU AND ORS	August 29, 2013
A M D NAGENDRAN Vs. B SHANKUNTHALA AND ORS	August 23, 2013
A M SEKAR Vs. PRINCIPAL CHIEF CONSERVATOR	April 4, 2013
A MANIMEKALAI Vs. COMMISSIONER OF LAND ADMINISTRATION; DISTRICT COLLECTOR; TAHSILDHAR	August 5, 2013
A MARIA DALLAS Vs. STATE OF TAMIL NADU AND ORS	August 29, 2013
A MOHAMED USANE Vs. K THILLAIVINAYAGAM	June 18, 2013
A MUNUSAMY Vs. LABOUR INSPECTOR	July 18, 2013
A MURUGESAN Vs. STATE OF TAMIL NADU; CHIEF ENGINEER; DIVISIONAL ENGINEER	September 19, 2013
A MUTHU; A ARUMUGAM; A VASANTHA Vs. V N S SETHU AND ORS	September 27, 2013
A NATARAJAN Vs. P P M KANAGARAJ	February 18, 2013
A NATARAJAN Vs. SENIOR DIVISIONAL MANAGER	February 27, 2013
A NAZER Vs. GOWTHAMAN	June 28, 2013
A NITHYANANDAN Vs. COMMISSIONER, GOBICHETTIPALAYAM MUNICIPALITY	December 12, 2013
A P PILLAI Vs. STATE	August 13, 2013
A PANDI Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD, CHENNAI	October 21, 2013
A R KAVERI Vs. KANNAN	April 15, 2013
A R SARADHA DEVI AND ORS Vs. R JEYARANI AND ORS	August 22, 2013
A R SRINIVASAN Vs. CHENNAI PETROLEUM CORPORATION LIMITED AND ORS	February 18, 2013
A RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT AND ORS	November 6, 2013
A RAMACHANDRAN; R ANTONY RAJ; SIVANTHI COIR PRODUCTS (P) LTD; PREM VETTY; M RAMESH Vs. SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR/LAND ACQUISITION OFFICER; DISTRICT REVENUE OFFICER AND ORS	March 13, 2013
A RAMESH Vs. STATE OF TAMIL NADU	November 26, 2013
A RAVIKUMAR ALIAS RAVI Vs. STATE AND ORS	January 18, 2013
A RAYAPPAN Vs. P ANTHONY PUSHPARAJ	June 2, 2013
A S ABDULSALAM Vs. STATE OF TAMIL NADU	April 16, 2013
A S RAJARETHINAM Vs. ARJUNAN; JOTHIMANI; VIJI AND ORS	July 29, 2013
A SELVAPERUMAL Vs. A VADIVELU	December 20, 2013
A SHANMUGAM; S DHANAM; M UMA Vs. D KANCHANA	July 30, 2013
A SHANMUGASUNDARAM Vs. STATE OF TAMIL NADU	September 12, 2013
A SHIVAIAH Vs. FUES GEAR ELECTRICAL LIMITED	October 29, 2013
A SUGA AND ORS Vs. PRINCIPAL SECRETARY TO GOVERNMENT	December 10, 2013
A VIMLA Vs. K RAMANUJAM	February 13, 2013
A VIRUTHAGRISWARAN Vs. PRINCIPAL SECRETARY AND DIRECTOR OF INDIAN MEDICINE AND HOMEOPATHY; PRINCIPAL - IN-CHARGE, GOVERNMENT HOMEOPATHY; DIRECTOR, DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES	July 4, 2013
A XAVIOR CHANDRASEKAR Vs. SUPERINTENDENT OF POLICE AND ORS	October 18, 2013
A,SELVIW/O LATE ANNADURAI Vs. GOVERNMENT OF TAMIL NADU	April 2, 2013
A. ANUSUYA Vs. SANTHI SIVASAMY	June 21, 2013
A. BABU Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	October 1, 2013
A. GANESAN Vs. M.M. PAULRAJ	February 4, 2013
A. GOPAL Vs. MUTHAMMAL	October 31, 2013
A. GUNASEKARAN Vs. R. BHARATHI	July 9, 2013
A. GURUSAMY Vs. G. GNANASEKARAN	July 31, 2013
A. KAMATCHI Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD	August 6, 2013
A. KANNAYAN Vs. UNION OF INDIA	November 28, 2013
A. KRISHNAKUMAR Vs. P. KANNAN	September 5, 2013
A. KRISHNAN Vs. SECRETARY TO GOVERNMENT, PWD DEPARTMENT, GOVERNMENT OF TAMILNADU, FORT ST. GEORGE & OTHERS	June 3, 2013
A. KUMAR Vs. D. MARAGATHAM	September 13, 2013
A. KUMARASAMY Vs. STATE OF TAMILNADU	July 8, 2013
A. MARIAPPAN Vs. METROPOLITAN TRANSPORT CORPORATION	September 27, 2013
A. MOHAMED SULAIMAN Vs. A. AMEENA BEEVI	March 22, 2013
A. NAGOOR PITCHAI Vs. STATE OF TAMILNADU REP.BY THE DIRECTOR	September 25, 2013
A. PALANISAMY Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT	January 10, 2013
A. RAJAN Vs. BHAGAVATHIAPPAN	January 11, 2013
A. RAJU Vs. T.S. KRISHNAMURTHY	January 9, 2013
A. REEGAN Vs. STATE REP. BY THE SUB INSPECTOR OF POLICE	January 29, 2013
A. SENTHILRAJ Vs. DIRECTOR STATE COUNCIL EDUCATION RESEARCH & TRAINING	March 12, 2013
A. SOMASUNDARAM Vs. R. BALAGANESAN	January 31, 2013
A. SRINIVASAN Vs. J. PRABAKAR	September 24, 2013
A. STEPHEN RAJ Vs. STATE	January 2, 2013
A. STEPHEN RAJ Vs. STATE REP BY THE INSPECTOR OF POLICE	January 3, 2013
A. SUPPIAN Vs. DIRECTOR GENERAL OF POLICE, CHENNAI	June 28, 2013
A. VENKATESH Vs. A. AHMED ALI	January 4, 2013
A. VENKATRAMANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	August 22, 2013
A.ABDUL AJIS Vs. GOVERNMENT OF TAMIL NADU	March 26, 2013
A.AHMED ALI Vs. A. VENKATESH	January 4, 2013
A.ARUNAGIRI Vs. EGMORE BENEFIT SOCIETY LTD	June 27, 2013
A.ARUNTHATHI Vs. V.N.SIVAKUMAR	June 18, 2013
A.BASKARAN Vs. S.BALASUNDARI	February 18, 2013
A.C. SHANMUGAM Vs. MALATHI DEVI	March 11, 2013
A.CHANDRASEKARAN Vs. YOHA SECURITIES LIMITED	December 4, 2013
A.D.PADMASINGH ISAAC Vs. AACHI CARGO CHANNELS PRIVATE LTD	November 12, 2013
A.DEIVENDRAN Vs. MADURAI KAMARAJ UNIVERSITY	November 29, 2013
A.ELANGO Vs. R.NATARAJAN	March 15, 2013
A.FATHIMA Vs. SECRETARY TO GOVERNMENT	January 30, 2013
A.G.SIVANANDAM Vs. S.AROKYASAMY	January 8, 2013
A.GUNASEKARAN Vs. P.VELUSAMY	October 23, 2013
A.JAYASIMHA Vs. MADRAS PORT TRUST	March 6, 2013
A.JOHARA BEGUM Vs. CHAIRMAN	January 31, 2013
A.K. ASHOKAN Vs. STATE REP BY SUB INSPECTOR OF POLICE	September 17, 2013
A.K. DAMODARAN Vs. GEETHA	February 13, 2013
A.K.K.SPECIFIC FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX	July 8, 2013
A.KRISHNAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	August 16, 2013
A.KULANDAISAMY Vs. COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT/MANAGING DIRECTOR	March 7, 2013
A.LASER Vs. V.ANBAZHAGAN	January 11, 2013
A.M. MOHAMED ARIFF Vs. A.N. MOHAMED IQBAL MARAICAR	December 20, 2013
A.M. SELVAKUMAR Vs. CHAIMAN, SRI KRISHNA POLYTECHNIC	September 26, 2013
A.M. SIVAKUMAR Vs. REVENUE DIVISIONAL OFFICER	November 5, 2013
A.M.A. WAHAB Vs. NADAR ELEMENTARY PADASALAI	December 20, 2013
A.M.SELVARAJ Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION	April 26, 2013
A.MANI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAYS	November 6, 2013
A.MARUDAIYAH PILLAI Vs. DISTRICT COLLECTOR TIRUCHIRAPPALLI	November 11, 2013
A.MOORTHY Vs. INDIAN OVERSEAS BANK	January 10, 2013
A.MUNIAMMAL Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	August 20, 2013
A.MURALI & CO. (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 4, 2013
A.NATARAJAN Vs. SAKUNTHALA	March 6, 2013
A.NAVANEETHA RAMAKRISHNAN Vs. NANDHIVARUMAN REP. BY ITS EXECUTIVE OFFICER, KANCHEEPURAM	July 15, 2013
A.P. ABBU GOUNDER Vs. D.K. GOEL	February 20, 2013
A.P. ABDUL JABBAR Vs. C. SELVARAJAN	December 10, 2013
A.P. CONSTRUCTIONS Vs. NIRMALA KUMARI	January 31, 2013
A.P.DOROTHY Vs. P.MANI THE DIRECTOR OF SCHOOL EDUCATION, CHENNAI	September 2, 2013
A.PALANIAPPAN Vs. A.GUNASEKARAN	November 22, 2013
A.R. ANSAR Vs. UNION OF INDIA	September 17, 2013
A.R.GOKULAKRISHNAN Vs. SECRETARY, UNION PUBLIC SERVICE COMMISSION, NEW DELHI	September 5, 2013
A.R.MEENAKSHI Vs. STATE OF TAMIL NADU	June 14, 2013
A.RAJA Vs. J.K.MADHU	January 23, 2013
A.RAJKUMAR Vs. STATE, REP. BY DEPUTY SUPERINTENDENT OF POLICE, GOVT. RAILWAY POLICE	September 4, 2013
A.RAMA KRISHNAN Vs. R.ESSAKKIAMMAL@LAKSHMI	February 7, 2013
A.RAMATHILAGAM Vs. DIRECTOR OF ELEMENTARY EDUCATION	January 30, 2013
A.RAVI Vs. SECRETARY TO GOVERNMENT	July 5, 2013
A.RAYAPPAN Vs. P.ANTHONY PUSHPARAJ	June 24, 2013
A.S. MURALI Vs. K.R. DEVANDRIER	February 28, 2013
A.S. VEDHAGIRI Vs. GOVINDAMMAL AND VALLI	April 12, 2013
A.S.VENKATARAMAN Vs. A.V.HARIKRISHNAN NAIDU	June 12, 2013
A.SELVARAJ Vs. DEPUTY REGISTRAR	March 7, 2013
A.SELVI Vs. SUPERINTENDENT OF POLICE	January 28, 2013
A.SHANMUGAM Vs. MANAGEMENT OF TAMIL NADU	January 30, 2013
A.SUBASHSUNDER Vs. COMMISSIONER, SALEM CITY MUNICIPAL CORPORATION	November 7, 2013
A.SUBRAMANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT	January 21, 2013
A.SUNDAR Vs. STATE OF TAMIL NADU	January 2, 2013
A.SUNIL KOTHARI Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	November 18, 2013
A.VAMANAN Vs. GOVERNMENT OF TAMIL NADU	January 21, 2013
A.YASOTHA Vs. K.ARUMUGHAM	November 8, 2013
AANCHAL CEMENT LIMITED AND ORS. Vs. GIMPEX LIMITED	December 2, 2013
AANDI Vs. SUPERINTENDENT OF POLICE TUTICORIN	October 18, 2013
AANDIAPPAN,S/O. VELLAIYA GOUNDER @ RAJALINGA GOUNDER Vs. VEERAMMAL,W/O.MUTHUSAMY GOUNDER	February 8, 2013
AARUMUGAA INDUSTRIES, CHENNAI Vs. MURUGAN METAL AND OTHERS	March 26, 2013
ABBAS T. VAGH Vs. COMPETENT AUTHORITY & SPL. REVENUE OFFICER	December 3, 2013
ABDUL GAFFUR Vs. M BALASHANMUGAM AND ORS	September 20, 2013
ABDUL MAJEETH Vs. KADHAR HUSSAIN	January 22, 2013
ABDUL SAMAD; ABDUL GAFOOR Vs. THOTA RAJASHREE	June 5, 2013
ABDUL SATHAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 9, 2013
ABDUL SHAKOOR Vs. NATIONAL INSURANCE COMPANY LTD.	December 13, 2013
ABDUR RAHMAN Vs. ADAM MOHOMED SAIT	August 16, 2013
ABITHA BEGAM Vs. SECRETARY TO THE GOVERNMENT	March 19, 2013
ADAM AND EVE AQUA FOOD PRODUCTS Vs. SUPERINTENDENT OF POLICE	April 18, 2013
ADHIMOOLAM; THIRUVASAGAM; MUTHAZHAGAN Vs. PERUMAL	June 14, 2013
ADITHYAA AND ORS Vs. FOOD CORPORATION OF INDIA AND ORS	November 27, 2013
ADMINISTRATOR Vs. KAKKER BROTHERS	April 12, 2013
ADV.M.DURAISELVAN Vs. STATE OF TAMIL NADU	March 27, 2013
AIDED ELEMENTARY SCHOOL, REP BY ITS MANAGER S.SIVAPRAKASAM Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI	July 15, 2013
AINTHU OOR VEERA SAIVA SANGAM THROUGH ITS PRESIDENT, CHANDRAN POOSARI Vs. RAJAMANICKAM	February 8, 2013
AIRPORT DIRECTOR Vs. DEPUTY CHIEF LABOUR COMMISSIONER	August 6, 2013
AISHA RAHMAN ALI Vs. INSPECTOR OF POLICE	August 19, 2013
AKSHAYA CREATIONS Vs. V.MUTHULAKSHMI, W/O LATE M.VEERAPPAN	February 1, 2013
AL. ALAGIYAMEYYAN AMBALAM Vs. DISTRICT COLLECTOR, SIVAGANGAI	January 11, 2013
ALAGAPPA CHETTIAR EDUCATIONAL TRUST Vs. S. GOODLUCK RAJENDRAN	July 3, 2013
ALAGAR Vs. DISTRICT COLLECTOR, TIRUCHIRAPPALLI DISTRICT	October 3, 2013
ALAGU AMBALAM Vs. VELPANDIAN	January 3, 2013
ALAGUPANDIAN Vs. STATE	November 21, 2013
ALAMELU AMMAL Vs. THAILAMMAL	December 10, 2013
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. VELUDAIYAR EDUCATIONAL TRUST	April 15, 2013
ALL INDIA GENERAL INSURANCE OBC Vs. UNITED INDIA INSURANCE COMPANY LTD	February 22, 2013
ALL INDIA INSURANCE SC/ST AND OBC Vs. CHAIRMAN, GENERAL INSURANCE CORPORATION OF INDIA	June 10, 2013
ALL INDIA OVERSEAS BANK EMPLOYEES UNION Vs. R. SHANKAR	October 24, 2013
ALL INDIA POSTAL EXTRA DEPARTMENTAL Vs. DIRECTOR GENERAL AND ORS	November 22, 2013
ALL INDIA SC/ST RAILWAY EMPLOYEES ASSOCIATION Vs. S.KUMAR	January 21, 2013
ALOYS WOBBEN ARGESTRASSE Vs. INTELLECTUAL PROPERTY APPELLATE BOARD	September 20, 2013
ALSTOM T AND D INDIA LIMITED Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL	November 28, 2013
ALTIUS SECURITIES TRADING (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 22, 2013
ALUMINIUM AND GLAZAING Vs. COMMISSIONER OF CENTRAL EXISE	February 12, 2013
AMARAVATHY Vs. RAJENDRA RAJA	February 18, 2013
AMARAVATHY CRANES AND STRUCTURALS LTD. Vs. DISTRICT COLLECTOR	February 19, 2013
AMBROSE Vs. NEELA MEGAM	June 27, 2013
AMEER HAJA Vs. STATE OF TAMIL NADU	November 29, 2013
AMINTITI FIBRE GLASS INDUSTRIES INDIA (P) LIMITED Vs. STATE OF TAMIL NADU	August 14, 2013
AMIRTHARAJ; RAJA MOHAMMED Vs. STATE	July 31, 2013
AMMANIAMMAL Vs. PRINCIPAL SECRETARY & COMMISSIONER OF LAND ADMINISTRATION	January 31, 2013
AMMINI KARNAN Vs. INTELLECTUAL PROPERTY APPELLATE BOARD	March 27, 2013
ANAMALAI AMBEDHKAR THOTTA MAKKAL SANGAM Vs. STATE OF TAMIL NADU	February 1, 2013
ANANDAN Vs. LINGAM	February 22, 2013
ANBALAGAN Vs. SECRETARY TO THE GOVERNMENT	January 9, 2013
ANBU Vs. SECRETARY TO GOVERNMENT	January 31, 2013
ANCHOR BREWERIES LIMITED Vs. STATE OF TAMIL NADU	February 15, 2013
ANIL NAHAR Vs. VIJAY NAHAR	April 18, 2013
ANIRUDH ADHIKARY Vs. STATE REP. BY THE INSPECTOR OF POLICE	February 1, 2013
ANITHA RADHAKRISHNAN Vs. PR. MANOHARAN	September 16, 2013
ANJALAI KANCHIPURAM Vs. STATE OF TAMIL NADU	August 5, 2013
ANJALAM Vs. SUPERINTENDENT OF POLICE	June 18, 2013
ANJAMMAL AND ORS Vs. RANJITHAM AND ORS	August 26, 2013
ANNA NAGAR HOUSE OWNERS WELFARE ASSOCIATION Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT	November 22, 2013
ANNA UNIVERSITY Vs. DHAYA COLLEGE OF ENGINEERING	July 3, 2013
ANNA UNIVERSITY REP.BY ITS REGISTRAR CHENNAI Vs. COUNCIL OF ARCHITECTURE, REP.BY ITS REGISTRAR NEW DELHI	April 30, 2013
ANNAI VELANKANNI COLLEGE Vs. GOVERNMENT OF TAMIL NADU	April 17, 2013
ANNAJOTHI Vs. S.JAINSTON SIGAMONY	January 2, 2013
ANNAMMAL Vs. K. VELYUDA MUDALIAR	October 21, 2013
ANNAMMAL BALA XAVIER Vs. B.R. SYAN LAREL REX	November 29, 2013
ANNAPOORANI Vs. UNION OF INDIA	November 21, 2013
ANSARI Vs. M.THAVAMANI	January 3, 2013
ANTHONISAMY NADAR Vs. KANIKKAI MARRY	September 6, 2013
ANTHONYSAMY Vs. CHRISTORAJ	April 2, 2013
ANTONY ABINAYA Vs. J. GEORGE FELIX	January 24, 2013
ANUGRAHA ENGINEERS & CONTRACTORS Vs. UNION OF INDIA	November 18, 2013
APPARU RANGASAMY Vs. DIRECTOR GENERAL OF POLICE	December 13, 2013
ARASU VIRAIVU POKKUVARATHU OOZHIYAR SANGAM Vs. GOVERMENT OF TAMIL NADU	February 22, 2013
ARINGAR ANNA PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER	March 28, 2013
ARIVAZHAGAN Vs. M. UMA	January 9, 2013
ARJUNAN Vs. MUNUSAMY	March 13, 2013
ARMA CLINICAL SERVICES AND HOSPITALS LTD Vs. A PALANIAPPAN	April 10, 2013
AROKYASAMY Vs. STATE	January 22, 2013
AROQUIADASSE Vs. UNION OF INDIA REP. BY ITS CHIEF SECRETARY	March 7, 2013
ARPUTHAM Vs. ZONAL OFFICER, CORPORATION OF CHENNAI	November 7, 2013
ARPUTHAMARY Vs. MARIASOOSAI	January 3, 2013
ARUL MARY Vs. SANTHAPPAN	January 22, 2013
ARUL PRAKASH JOSEPH Vs. ELIYAS	March 25, 2013
ARULDOSS Vs. DHOBIDHAS	January 24, 2013
ARULMIGHU MANNARSWAMY AND PACHAIAMMAN TEMPLE Vs. COMMISSIONER, HR & CE	February 21, 2013
ARULMIGU DHARMARAJA DROWPATHY AMMAN TEMPLE Vs. DISTRICT COLLECTOR, KANCHIPURAM DISTRICT	November 29, 2013
ARULMIGU VELUR VAITHIYANATHA SWAMY Vs. VAITHIYANATHAN	March 26, 2013
ARUMAIRAJ Vs. GOVERNMENT OF TAMILNADU AND ORS	August 29, 2013
ARUMIGU LOGAVINAYAGR TEMPLE Vs. SANKARI	July 8, 2013
ARUMUGAM Vs. RAMACHANDARN	January 29, 2013
ARUMUGAM Vs. VEERDAS	January 10, 2013
ARUMUGAM MOOPER Vs. K. ARUMUGHAM @ PERIYASAMY	July 29, 2013
ARUN INDUSTRIES Vs. STATE OF TAMIL NADU	July 3, 2013
ARUN JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	September 26, 2013
ARUN KUMAR BALAKRISHNAN Vs. STATE	March 7, 2013
ARUN P. DIWAKAR Vs. STATE BANK OF INDIA	August 30, 2013
ARUN PRASANNA Vs. STATE	April 23, 2013
ARUN VYAPAR UDYOG PVT. LTD. Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	December 6, 2013
ARUNA Vs. STATE OF TAMIL NADU BY DEPUTY SUPERINTENDENT	March 5, 2013
ARUNAGIRI Vs. AYYAR MUTHURAJA	November 27, 2013
ARUNGUNAM AND ORS Vs. DISTRICT COLLECTOR AND ORS	December 12, 2013
ARUPPUKKOTTAI TOWN DEVANGAR COMMERCIAL ASSOCIATION Vs. DEVANGAR SAMOOGANALA VUYAR KALVI VALARCHI KUZHUMAM	December 6, 2013
ASHAKINA BEGUM Vs. T.M.VARATHARAJAN	January 24, 2013
ASHOK KUMAR Vs. C.NAGARAJAN	January 23, 2013
ASHOK KUMAR Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE	July 29, 2013
ASIATIC OXYGEN LTD. Vs. STATE OF TAMIL NADU	June 13, 2013
ASLAM SAIT Vs. R KOKILA	August 5, 2013
ASMA ENTERPRISES Vs. INCOME TAX OFFICER	January 21, 2013
ASRAF NISHA Vs. MEER HASANULLAHA SHAKI DURGA	January 2, 2013
ASSISTANT COMMISSIONER (CT) Vs. PAMBAN OIL MILLS (P) LTD	November 18, 2013
ASSISTANT COMMR. OF S.T. Vs. NATARAJ AND VENKAT ASSOCIATES	April 23, 2013
ASSISTANT DIRECTOR OF INCOME TAX Vs. A KHADER MOHIDEEN	July 29, 2013
ASTEK ELECTRICALS AND CONTROLS Vs. ASSISTANT COMMISSIONER	April 18, 2013
ATHIANNA GOUNDER; A HARIKIRSHNAN; PERIASAMY Vs. MARAPPA GOUNDER; SELLAMMAL; RATHIDEVI	June 6, 2013
ATHIAPPAN Vs. PALANIAPPAN	April 4, 2013
ATTUR THULUVA VELALAR SANGAM Vs. S. DURAISAMY	November 29, 2013
AUETAA MORAI INDUSTRIAL ESTATE ASSOCIATION Vs. COLLECTOR THIRUVALLUR DISTRICT	February 20, 2013
AUROBINDO ASHRAM TRUST Vs. S RAMANATHAN	April 2, 2013
AUTHORISED OFFICER CANARA BANK COIMBATORE Vs. CHAIRPERSON DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI	March 5, 2013
AYSHA Vs. OZIR HASSAN	June 17, 2013
AYYALUSAMY Vs. STATE BY INSPECTOR OF POLICE	January 30, 2013
AZHAGESAN Vs. P SENTHIL KUMAR; UNITED INDIA INSURANCE COMPANY LIMITED	September 13, 2013
AZHAGUVEL Vs. P RAJENDRAN AND ORS	October 31, 2013
AZHINJILAN Vs. VISALAKSHI	January 7, 2013
B GAJENDRAN Vs. ADHILAKSHMI	April 3, 2013
B LALBHADUR Vs. MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION (T N DN-1) LTD	July 10, 2013
B MARIAMMA Vs. O ANTHONY AMMAL AND ORS	February 8, 2013
B NARASIMHULU CHETTY AND ORS Vs. K VIJAYALAKSHMI AND ORS	August 26, 2013
B PITCHIAH Vs. COMMISSIONER OF HANDLOOMS AND TEXTILES	September 2, 2013
B RAJA S/O T M BALAKRISHNAN AND ORS Vs. UNION OF INDIA AND ORS	August 27, 2013
B RAMAN Vs. RAJA K RANGANATHAN	June 17, 2013
B RAMESH Vs. DISTRICT COLLECTOR, VILLUPURAM AND ORS	December 12, 2013
B SUBA ALIAS PANDIAMMAL Vs. AUTHORIZED OFFICER,	October 1, 2013
B SUBBULAKSHMI Vs. COMMISSIONER AND ORS	December 6, 2013
B. BHUVANESWARI Vs. DIRECTOR OF ELEMENTARY EDUCATION	August 7, 2013
B. HANIFA Vs. DISTRICT COLLECTOR KANCHEEPURAM	September 10, 2013
B. HEMAMALINI Vs. DISTRICT COLLECTOR	February 5, 2013
B. JAYABANU Vs. COMMISSIONER OF POLICE	April 22, 2013
B. KALAIVANAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	March 6, 2013
B. LALITHA Vs. ACCOUNTS OFFICER	September 11, 2013
B. RAHAMATHULLA Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD	September 13, 2013
B. SARAVANAN Vs. THE AUTHORISED OFFICER, SYNDICATE BANK	November 21, 2013
B. SELVAM Vs. DISTRICT ADI DRAVIDA TRIBAL WELFARE OFFICER	September 2, 2013
B. SUPRIYA Vs. NATIONAL INSURANCE COMPANY LIMITED	September 27, 2013
B. VIJAY VENKATASAMY Vs. B. LAKSHMIT NARAYAN	August 29, 2013
B. WILLIAM Vs. INSPECTOR OF POLICE	October 29, 2013
B.DHANAM Vs. P.USHA RANI	July 10, 2013
B.GOVINDARAJAN Vs. GOVERNMENT OF TAMIL NADU	June 24, 2013
B.LAKSHMI Vs. M/S BHARAT PETROLEUM CORPORATION LTD	July 10, 2013
B.MOHAMED SHERIFF Vs. DISTRICT COLLECTOR	April 18, 2013
B.RAMACHANDHIRAN Vs. COMMISSIONER OF INCOME TAX	November 11, 2013
B.RAMACHANDRA ADITYAN Vs. B.SIVANTHI ADITYAN	July 8, 2013
B.VADIVELU Vs. STATE OF TAMIL NADU	August 14, 2013
B.VENKATESULU Vs. SENIOR DIVISIONAL MANAGER, LIC OF INDIA, CHENNAI	July 12, 2013
BABUJI Vs. STATE	July 10, 2013
BABULAL SURANA Vs. VARALAKSHMI	July 11, 2013
BABY AMMAL Vs. V.SRINIVASAN	April 25, 2013
BABY AMMAL AND ORS Vs. MUTHUBALAJI AND ORS	September 24, 2013
BAGAVATHI AMMAL Vs. VIMALA	January 7, 2013
BAGAVATHIAPPAN PILLAI Vs. STATE BY INSPECTOR OF POLICE	April 1, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SHANMUGAM; KALAVATHY; T S RAMESH	July 24, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SAMIYATHAAL	August 23, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. S.KUMAR	July 2, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO., LTD Vs. ELLAMMA	October 28, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. BALASUBRAMANIAM	January 17, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ANTONY EMELDA	January 18, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RAJESH U KEY	January 21, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. V. SELVARAJ	January 8, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SRINIVASAN AND ORS	November 19, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. C. RAMESH	January 8, 2013
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SEKAR; MUNEESWARI; MARIAMMAL	February 5, 2013
BALACHANDRAN Vs. M LAKSHMI	October 31, 2013
BALAGOPAL Vs. VIJAYAKUMAR	June 12, 2013
BALAJI ENTERPRISES (PONDY) PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	April 17, 2013
BALAJI MEDICAL COLLEGE & HOSPITAL Vs. MEDICAL COUNCIL OF INDIA	January 18, 2013
BALAJI THEATRE REP.BY ITS MANAGING PARTNER, R. PERUMAL Vs. UNION TERRITORY OF PUDUCHERRY, REPRESENTED BY SECRETARY TO GOVERNMENT	October 31, 2013
BALAKRISHNAN Vs. R.JANAKI	July 1, 2013
BALAKRISHNAN Vs. T.K. RAJENDRAN	August 26, 2013
BALAKRISHNAN Vs. SUB-DIVISIONAL EXECUTIVE MAGISTRATE	July 29, 2013
BALAKRISHNAN Vs. GOPAL	February 5, 2013
BALAKRISHNAN Vs. N.K.N.R.M. KUMARAPPAN CHETTIAR	December 11, 2013
BALAMURUGAN Vs. STATE REP. BY THE INSPECTOR OF POLICE	January 22, 2013
BALAMURUGAN Vs. STATE REP. BY THE INSPECTOR OF POLICE	January 23, 2013
BALAMURUGAN Vs. STATE	April 16, 2013
BALAN NAMBIYAR Vs. D SRINIVASAN	June 13, 2013
BALASEKAR Vs. STATE	January 30, 2013
BALASELVI Vs. ADHIMOOLAM	March 1, 2013
BALASUBRAMANIA NAINAR Vs. ASHOK KUMAR	July 31, 2013
BALI ALIAS BALAMURUGAN Vs. STATE BY INSPECTOR OF POLICE	February 4, 2013
BALU Vs. STATE	February 12, 2013
BANU @ BANUMATHI Vs. MUNIAMMAL	August 30, 2013
BANU SUNDARAM; K SUNDAR RAJ Vs. GOVERNMENT OF TAMIL NADU AND ORS	December 10, 2013
BANUMATHI Vs. M.VASANTHA	April 2, 2013
BANUMATHI Vs. K.R.G. PAUL FAMILY REP. BY MAHATMA	September 13, 2013
BARATHA PERUNTHALAIVAR KAMARAJAR ARANILAYAM AND ORS Vs. STATE OF TAMIL NADU AND ORS	September 19, 2013
BASHEER AHAMED Vs. COMMISSIONER OF INCOME TAX-II	February 18, 2013
BASHEER ALIAS ABDUL BASHEER Vs. STATE	March 19, 2013
BASKAR Vs. SUPERINTENDENT OF POLICE, NAMAKKAL	October 3, 2013
BASKAR Vs. NATIONAL INSURANCE CO. LTD.	August 13, 2013
BASKET BALL FEDERATION OF INDIA Vs. N S ZIAUDDEEN; TAMIL NADU BASKETBALL ASSOCIATION	March 26, 2013
BASKET BALL FEDERATION OF INDIA Vs. N.S.ZIAUDDEEN	March 26, 2013
BATCO ROADWAYS CORPORATION Vs. R.DEIVANAYAGAM	November 19, 2013
BBEFESA AGUA Vs. IVRCL	April 2, 2013
BENEDICT PRINCE Vs. SUPERINTENDENT OF POLICE	January 28, 2013
BENJAMIN Vs. STATE	March 6, 2013
BEST RAMASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE	December 3, 2013
BHANDARI SOUTHERN LOGISTICS PVT LTD Vs. APPELLATE DEPUTY COMMISSIONER	April 1, 2013
BHARAT SANCHAR NIGAM LIMITED Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	December 16, 2013
BHARAT SANCHAR NIGAM LTD Vs. CHIEF GENERAL MANAGER	January 10, 2013
BHARAT SANCHAR NIGAM LTD , AND ORS Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, AND ORS	November 29, 2013
BHARATH TEXTILES AND PROOFINGS INDUSTRIES LTD Vs. UNION OF INDIA	January 23, 2013
BHAVANI Vs. JOTHIMANI	February 4, 2013
BHAVANI TEA AND PRODUCE COMPANY LIMITED Vs. STATE OF TAMIL NADU AND ORS	November 29, 2013
BHUVANESHWARI AND ORS Vs. CHANDRASEKARA RAO AND ORS	October 4, 2013
BILKISH BEGUM Vs. GOVINDAN	December 10, 2013
BLOCK DEVELOPMENT OFFICER Vs. GOVERNMENT AIDED ELEMENTARY	August 26, 2013
BLUE CROSS INDIA, REP. BY ITS GENERAL MANAGER Vs. STATE, REP. BY THE INSPECTOR OF POLICE, VILLUPURAM TALUK POLICE STATION, VILLUPURAM	February 13, 2013
BLUE DART COURIER Vs. D. KRISHNAVENI	March 13, 2013
BOARD OF GOVERNORS Vs. TAGORE MEDICAL COLLEGE	August 7, 2013
BOARD OF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA Vs. SATHYA SAI MEDICAL COLLEGE	September 17, 2013
BOARD OF GOVERNORS IN SUPERSESSION OF THE MEDICAL COUNCIL OF INDIA Vs. M.G.R.EDUCATIONAL AND RESEARCH INSTITUTE	April 15, 2013
BOLLA ARUNA KUMARI AND ORS Vs. VIJAYAKUMARI AND ORS	February 21, 2013
BOLLINENI DEVLOPERS LTD. Vs. R. CHANDRASEKARAN @ CHANDRAN	February 8, 2013
BOMMAN Vs. V AMUDHA AND ORS	September 17, 2013
BOOMA REALTY PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, COIMBATORE	February 19, 2013
BOOPATHY Vs. STATE	February 1, 2013
BOSOTTO BROS BAKERS AND CONFECTIONERS Vs. ARUNA CONSTRUCTIONS	September 5, 2013
BRAHMANPUTRA VALLEY FERTILIZER CORPN Vs. FENNER INDIA LTD	September 26, 2013
BRANCH MANAGER Vs. MOHANDHAS GANDHI	March 18, 2013
BRANCH MANAGER NATIONAL INSURANCE CO, LTD Vs. K PREMKUMAR; M DEVI	September 30, 2013
BRANCH MANAGER NATIONAL INSURANCE CO, LTD Vs. B SHANTHI; M DEVI	September 30, 2013
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. M.MOHAMED SULTHAN	January 7, 2013
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. S.WILLIAMS	April 23, 2013
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. P.A.MURUGAN	April 23, 2013
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. JAYACHANDRAN	January 11, 2013
BRANCH MANAGER ORIENTAL INSURANCE COMPANY Vs. T. R. SENTHIL RAJ B.E.	June 17, 2013
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. M.THIRUNAVUKARASU	March 26, 2013
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. N.P.MURUGAN	March 26, 2013
BRANCH MANAGER ORIENTAL INSURANCE COMPANY RAJAPALAYAM Vs. S. SIVAKAMI	January 8, 2013
BRANCH MANAGER TAMIL NADU STATE TRANSPORT CORPORATION Vs. MINOR. SUGANYA	January 9, 2013
BRANCH MANAGER TAMIL NADU STATE TRANSPORT CORPORATION Vs. BALAMANI	March 26, 2013
BRANCH MANAGER THE NEW ASSURANCE COMPANY LIMITED Vs. RAMAMOORTHY	January 8, 2013
BRANCH MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED NAGERCOIL Vs. MINOR. SIVARENUGHA @ RENUGHA	January 18, 2013
BRANCH MANAGER UNITED INDIA INSURANCE CO , LTD Vs. MARY AND ORS	November 14, 2013
BRANCH MANAGER UNITED INDIA INSURANCE CO , LTD Vs. MARY AND J VINCENT PAUL AND ORS	November 14, 2013
BRANCH MANAGER UNITED INDIA INSURANCE CO , LTD Vs. J SUNDAR AND ORS	November 14, 2013
BRANCH MANAGER UNITED INDIA INSURANCE CO , LTD Vs. ARULDAS AND ORS	November 14, 2013
BRANCH MANAGER UNITED INDIA INSURANCE CO , LTD Vs. MAHESHWARI AND ORS	November 13, 2013
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. P.RAJKUMAR SAMVEL	April 25, 2013
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. N. RAMALINGAM	January 30, 2013
BRANCH MANAGER, KANYAKUMARI DISTRICT Vs. AMUTHA	January 10, 2013
BRANCH MANAGER, KERALA Vs. DAVID	January 2, 2013
BRANCH MANAGER, MADURAI DISTRICT Vs. V.N. THIRUMALAISAMY	January 2, 2013
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. DURAIMURUGAN; B R DURAISAMY	October 11, 2013
BRANCH MANAGER, NATIONAL INSURANCE CO LTD , NAMAKKAL Vs. LAKSHMI AND ORS	November 11, 2013
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. M.ARULMOZHI	November 14, 2013
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. THANGAM	October 22, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. VELAPPAN AND ORS	March 1, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. JAMBULINGAM, PARVATHY, PANNEERSELVAM, A ONDIMUTHU	April 4, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. VIJAYA	January 2, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SAMUEL	January 11, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SARANYADEVI; PETCHIAMMAL; GURUMOORTHY; PAULPANDIAN	February 27, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MINOR VANEJA; M SYED AHMED ALI	March 20, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. M KALIAMMAL; SIVAKUMAR; MAGESWARAN; KALIDHAS; VALARMATHI; V SUDHA MARY	February 19, 2013
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. JEYANTHI, MINOR WINMALAR, MINOR PRAVEENKUMAR, MINOR KAMALI, KALYANI	February 19, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. PANCHALI AND ORS	November 25, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. RAJAKKANNU	January 7, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. SAKTHI SANTHANAM	June 13, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. K.R.GANAPATHY	January 7, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. GOWRI	March 7, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD., KOVILPATTI Vs. UCHIMAKALI THEVAR AND ANOTHER	April 1, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD., NAGAPATTINAM TOWN Vs. NEETHI KESAN AND OTHERS	April 4, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD., VELLORE Vs. EKANATHAN &AMP; ORS.	November 19, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANIVEL; MINOR DHANALAKSHMI; SARASWATHI; C KARUPPUSAMI	April 1, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. S MUTHAMMAL; A CHRISTOPHER; D VIJAYAKUMARI	January 3, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. G SURESHBABU; T PALANICHAMY	February 11, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. P S T S LOGISTICS PVT LIMITED; S SURESH KUMAR	March 12, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. KATTU RAJA; MARIMUTHU	March 20, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. M. SAKTHIVEL	January 9, 2013
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJENDRAN AND OTHERS	May 15, 2013
BRANCH MANAGER, NEW INDIA INSURANCE COMPANY LIMITED Vs. JOHNROSE; RATHINADOSS; DARLIN CHARLES	March 19, 2013
BRANCH MANAGER, NEW INDIA INSURANCE COMPANY LIMITED Vs. CHELLAPPAN, P RENGASAMY	February 12, 2013
BRANCH MANAGER, NEW ORIENTAL INSURANCE COMPANY LIMITED Vs. SURULI JAKKAIYAN; GANDHI; POTHUMANI; CHINNATHAYEE; JANAB M ABDUL KADHAR	March 20, 2013
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. A PITCHAIMANI, P PANCHAMIRTHAM	February 18, 2013
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. S VELUKANDAPERUMAL; B PONPANDI; J JEYA SEKARAMBAIAH	March 25, 2013
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. NAGARAMAN, V PANDI	February 12, 2013
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. MARIYAMMAL; S ABIRAMI	February 6, 2013
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. VASANTHA, PARTHASARATHI AND ORS	April 4, 2013
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. ARULSELVAM AND ORS	April 17, 2013
BRANCH MANAGER, PUDUKOTTAI Vs. RAJAM	January 2, 2013
BRANCH MANAGER, THE NATIONAL INSURANCE COMPANY LIMITED Vs. P. LAILA	January 23, 2013
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD Vs. AKILANDAM @ KALAIVANI	September 2, 2013
BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. P. KANNAN	January 3, 2013
BRANCH MANAGER, THENI DISTRICT Vs. BALASUBRAMANIAM	January 10, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. JAYABALAN (DECEASED) AND ORS	August 27, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. JEYADEVI	January 29, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. KOMALAVALLI	September 10, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. MINOR MARIKANNU AND ANOTHER	April 1, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. MINOR PUJA	February 20, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. S KUNJAMMAL; S PAULRAJ; S MANIKANDAN; S VIJAYALAKSHMI; N NATARAJAN; BALASUBRAMANIAM	February 26, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. UMAL KUDHAH; MINOR MUNAFER PARVEEN S/O A HABI BULLA; MINOR SHAFINA PARVEEN, S/O A HABI BULLA AND ORS	February 28, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. PAPPA; C SELVAMANI	February 12, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. D DINESH, A PONRAJ	February 11, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. T ROBINSON; PHILIP; GURPERSING SURJITSING BAJAWASING	March 12, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHUVANESHWARI	March 8, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED AND ORS Vs. ESAKKIRAJ AND ORS	March 15, 2013
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. S PRABHA KANNAN ND ORS	January 31, 2013
BRIDGESTONE INDIA PVT. LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	March 26, 2013
C AMMASI Vs. V V O AANDI	February 25, 2013
C ANNAMALAI Vs. SECRETARY TO GOVERNMENT	July 10, 2013
C B MUTHUSAMY CHETTIAR AND SONS AND ORS Vs. S MANIVANNAN AND ORS	November 8, 2013
C DHAMAYANTHI Vs. DISTRICT COLLECTOR, MADURAI AND OTHERS	September 25, 2013
C JANAKIRAM Vs. SECRETARY TO GOVERNMENT	March 21, 2013
C KASIAMMAL; C SIVA Vs. SECRETARY TO GOVERNMENT ENVIRONMENT AND FOREST DEPARTMENT	December 13, 2013
C NARESH KUMAR Vs. COMMISSIONER OF POLICE, GREATER CHENNAI,	April 2, 2013
C PADMAVATHI Vs. K T ANBALAGAN	February 19, 2013
C PRAVEEN KARTHICK Vs. SECRETARY TO GOVERNMENT	April 4, 2013
C RAMALINGAM AND ORS Vs. COMMISSIONER AND ORS	November 5, 2013
C SEKAR AND ORS Vs. RAGINI	February 15, 2013
C SHANMUGAM Vs. S SENTHILKUMAR AND ORS	September 5, 2013
C SRINIVASAN @ SRINIVASALU Vs. MANAGEMENT OF INDIA DRUGS AND PHARMACEUTICALS LTD	February 13, 2013
C SUBRAMANI Vs. GOVERNMENT OF TAMIL NADU	December 6, 2013
C T RAMANATHAN INFRASTRUCTURE PVT LTD Vs. BANK OF BARODA AND ORS	November 28, 2013
C THAYAPARAN Vs. INSPECTOR OF POLICE	April 29, 2013
C VEERASINGAM Vs. I S ALBERTRAJ AND ORS	October 31, 2013
C. ADHIMOOLAM Vs. REGISTRAR, CESTAT	September 30, 2013
C. ATHIMUTHU Vs. STATE OF TAMIL NADU	October 29, 2013
C. BADRASAMY @ BATHRASAMY Vs. GOVERNMENT OF TAMIL NADU	January 10, 2013
C. BHUVANESWARI Vs. JUDGE, CRP COURT, HIGH COUR, CHENNAI	August 13, 2013
C. CHANDRASEKARAN Vs. STATE OF TAMIL NADU	July 1, 2013
C. DHANABAL Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES	February 13, 2013
C. ESWARAPILLAI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	January 7, 2013
C. GOVINDAN Vs. INSPECTOR GENERAL	December 10, 2013
C. JEEVANKUMAR Vs. CHURCH OF SOUTH INDIA	January 9, 2013
C. JOHN MASILAMANI Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU	October 29, 2013
C. KUPPUSAMY Vs. STATE OF TAMIL NADU, REP. BY SECRETARY TO GOVERNMENT	September 24, 2013
C. MADHESWARAN Vs. K.C. RAMESH	September 30, 2013
C. MATHESU Vs. SECRETARY TO GOVERNMENT	April 26, 2013
C. MUTHURAJ Vs. DISTRICT COLLECTOR	January 9, 2013
C. PANEERSELVAM Vs. PADMAJA	November 5, 2013
C. PANNEER SELVAM Vs. SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT	September 20, 2013
C. RAJAGOPAL Vs. DIRECTOR OF COLLEGIATE EDUCATION CHENNAI	March 22, 2013
C. RAJESHWARI Vs. GOVERNMENT OF TAMIL NADU	November 28, 2013
C. RAYAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT	April 10, 2013
C. RENUGOPAL Vs. DEPUTY INSPECTOR GENERAL OF POLICE	August 1, 2013
C. SAJIT LOVELY Vs. V. YESU RAJAN	January 2, 2013
C. SELVAKUMAR Vs. STATE	February 8, 2013
C. SENGOTTAIYAN Vs. K. SARAVANAN	July 31, 2013
C. SONAMUTHU Vs. R. BARSHA BEEVI	February 1, 2013
C. SUGUMAR Vs. DISTRICT COLLECTOR	October 3, 2013
C. VARADAPPAN Vs. REVENUE DIVISIONAL OFFICER, DHARMAPURI	October 11, 2013
C.B. SHANKAR Vs. MANAGING DIRECTOR, METROPOLITAN	October 7, 2013
C.B.VISHNUDASAN Vs. D.VIJAYA	June 5, 2013
C.C.E. Vs. SUIBRAMANIA SIVA CO-OP. SUGAR MILLS LTD	October 4, 2013
C.C.E. Vs. SAPPHIRE SECURITY & INTELLIGENCE REGIMENT P. LTD.	December 9, 2013
C.CHINNASAMY Vs. M.C.MURUGAN	April 25, 2013
C.DELLUS Vs. MEMBER SECRETARY SPORTS DEVELOPMENT AUTHORITY OF TAMILNADU, CHENNAI	July 10, 2013
C.GOPI Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, CHENNAI	July 16, 2013
C.H. MANOHAR Vs. STATE OF TAMIL NADU	August 27, 2013
C.JACOB SUMITHRAN Vs. YOUNG MEN'S CHRISTIAN ASSOCIATION	January 31, 2013
C.JEBA KUMAR Vs. STATE	February 22, 2013
C.JEYAPRABHA Vs. TECHERS RECRUITMENT BOARD	February 26, 2013
C.K. SRINIVASAN Vs. GOVERNMENT OF TAMIL NADU	January 2, 2013
C.KRISHNAMURTHY Vs. MANAGEMENT OF VIBROMECH ENGINEERS LIMITED	June 4, 2013
C.KUMAR Vs. PRESIDENT TOWN PANCHAYAT	March 12, 2013
C.M. RAGUNATHAN Vs. DEPUTY REGISTRAR OF COOP SOCIETIES	February 12, 2013
C.MATHAN Vs. ASSISTANT ENGINEER, TAMILNADU ELECTRICITY BOARD (O&M), DHARMAPURI	July 15, 2013
C.P.C.(P) LTD Vs. DISTRICT COLLECTOR	February 4, 2013
C.PONNUSAMY Vs. STATE OF TAMILNADU	November 12, 2013
C.RAJAKUMARI Vs. CITY UNION BANK LTD	January 8, 2013
C.RAJAN Vs. UNION OF INDIA	December 20, 2013
C.RAJKUMAR Vs. GENERAL MANAGER	January 31, 2013
C.RAMESH Vs. DIRECTOR GENERAL OF POLICE	June 6, 2013
C.S. PALANISAMY Vs. CHIEF REVENUE CONTROLLING AUTHORITY	September 19, 2013
C.S.REX SARGUNAM Vs. STATE OF TAMIL NADU	February 1, 2013
C.SAMBASIVAM Vs. C.RAMAKRISHNAN	March 21, 2013
C.SUDHAKAR REDDY Vs. STATE OF TAMIL NADU	July 1, 2013
C.SUSILA DEVI Vs. S.GOVINDAN	March 15, 2013
C.UMASHANKAR Vs. STATE OF TAMIL NADU	December 10, 2013
C.VENKATESAN Vs. R.NATARAJAN	June 12, 2013
C.VICTORIA Vs. SUBRAMANI@PERIYATHAMBI	September 4, 2013
C.VIJAYARAJA Vs. DIRECTOR GENERAL OF POLICE	March 26, 2013
C.ZOPHAR JOTHIPAUL Vs. CHIEF EDUCATIONAL OFFICER	January 8, 2013
CALDWELL HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	January 2, 2013
CANON INDIA PRIVATE LIMITED, NEW DELHI Vs. STATE OF TAMIL NADU, THROUGH SECRETARY, MINISTRY OF EDUCATION AND COMMERCIAL TAXES	July 17, 2013
CAPT. V.C.N. KUTTY Vs. SECRETARY TO THE GOVERNMENT OF INDIA	November 19, 2013
CARAVEL LOGISTICS PVT. LTD Vs. JOINT SECRETARY	January 9, 2013
CECELI Vs. ARPUDASAMY	September 5, 2013
CEEBRAO HOTELS PVT LTD Vs. UNION OF INDIA	November 6, 2013
CEEDEEYES STANDARD TOWERS (P) LTD Vs. COLLECTOR OF CHENNAI	February 21, 2013
CENTRAL BANK OF INDIA Vs. VET PHARM	June 12, 2013
CENTRAL HOTELS PVT,. LTD Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD	February 27, 2013
CENTURY FLOUR MILLS LTD. Vs. UNION OF INDIA	October 3, 2013
CHAIRMAN & MANAGING TRUSTEE Vs. C.V.RAJESWARI AMMAL	June 13, 2013
CHAIRMAN AND MANAGING DIRECTOR Vs. R VASANTHA RAJ	February 15, 2013
CHAIRMAN PONDICHERRY INSTITUTE OF POST-MATRIC TECHNICAL EDUCATION Vs. S.BHUVANESWARI	April 25, 2013
CHAIRMAN RAILWAY BOARD Vs. REGISTRAR CENTRAL ADMINISTRATIVE	August 6, 2013
CHAIRMAN TAMIL NADU Vs. M.S.MUHAMMAD YAHYA	March 6, 2013
CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION CHENNAI Vs. M YOUNUS	June 4, 2013
CHAITANYA BUILDERS AND LEASING P LTD Vs. TULSI RAM	August 21, 2013
CHANDRAMATHI MUTHIAH Vs. DISTRICT COLLECTOR	February 14, 2013
CHANDRAPAL SHARMA Vs. SUMATHI DEVI	April 3, 2013
CHELLADURAI ALIAS ALEX Vs. STATE	October 24, 2013
CHELLAMMAL @ P.VIJAYAKUMARI Vs. M.GOPI	June 13, 2013
CHENGAMALAM Vs. AMBAPPUR PERUMAL THIYANUR, CHENGUZHI VILLAGE, KATTERIYAN	February 15, 2013
CHENNAI CITY AUTO OTTUNARGAL SANGAM AND ORS Vs. CHIEF SECRETARY STATE GOVERNMENT OF TAMILNADU AND ORS	November 18, 2013
CHENNAI FIRE WORKS DEALERS WELFARE ASSOCIATION Vs. TAMIL NADU TOURISM DEVELOPMENT	October 7, 2013
CHENNAI MARINE TRADING P. LTD. Vs. COMMISSIONER OF CUSTOMS	December 11, 2013
CHENNAI PETROLEUM CORPORATION LIMITED Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD	September 12, 2013
CHENNAI PETROLEUM CORPORATION LIMITED Vs. DEPUTY COMMISSIONER	April 29, 2013
CHENNAI PORT TRUST, REPRESENTED BY ITS CHAIRMAN Vs. PRESIDING OFFICER, THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR	September 20, 2013
CHENNIAPPAN Vs. VALLIAMMAL	June 12, 2013
CHETTIA GOUNDER @ CHETTIANNAN Vs. GANESAN	June 4, 2013
CHETTINAD VIDYASHRAM HIGHER Vs. PRIVATE SCHOOLS FEE DETERMINATION COMMITTEE	January 22, 2013
CHIEF ENGINEER Vs. BEST COTTON MILLS, DHARMAPURI	October 22, 2013
CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. N.ELAVARASAN	July 2, 2013
CHINNADURAI Vs. STATE REP BY INSPECTOR OF POLICE	January 22, 2013
CHINNAMMAL Vs. THANGAVEL	February 22, 2013
CHINNAMMAL Vs. MARAKKAL	July 30, 2013
CHINNAMMAL Vs. THANGAVEL AND T. SATHISH KUMAR	January 22, 2013
CHINNAMMAL AGENCIES Vs. PREMIER PAPER PRODUCTS	June 25, 2013
CHINNAPAIYAN @ CHINNATHAMBI Vs. A. MOHAMED YUSUF	July 29, 2013
CHINNAPAPPA Vs. SECRETARY TO GOVERNMENT	March 4, 2013
CHINNAPERUMAL Vs. PERIAPERUMAL	February 21, 2013
CHINNARAJ Vs. KANTHAMMAL	June 20, 2013
CHINNASAMY Vs. MANICKAM	January 22, 2013
CHINNIYA GOUNDER Vs. MARIAPPAN	August 22, 2013
CHITHIRAIKANNAN Vs. NEETHIRAJAN	January 30, 2013
CHITRA Vs. K.SARAVANAN	June 18, 2013
CHITRA BUILDERS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF CUSTOMS	January 4, 2013
CHITRA CONSTRUCTION COMPANY Vs. ADDITIONAL COMMISSIONER OF CUSTOMS	January 4, 2013
CHITRA VENKATARAMAN Vs. R KARUPPIAH	January 24, 2013
CHITRAKALA Vs. P.MAHESH	July 18, 2013
CHITRAPANDI Vs. JANAKARAJ	January 31, 2013
CHOLAMANDALAM INVESTMENT & FINANCE COMPANY LTD Vs. S MURUKESAN	April 5, 2013
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. RAVI @ RAVICHANDRAN	September 4, 2013
CHOLAMANDALAM MS, GENERAL INSURANCE COMPANY LIMITED Vs. KALIAMMAL; RAJA; P SANTHANAKRISHNAN	March 12, 2013
CHRISPINRAJ Vs. GENGUSAMY	January 4, 2013
CITICORP FINANCE (INDIA) LTD Vs. PADMANABHAN NAIR	April 9, 2013
CITILIGHTS PROPERTIES PVT. LTD Vs. CESTAT	March 15, 2013
CITY UNION BANK LTD Vs. P. SUBBAIAH	January 31, 2013
CK SCHOOL OF PRACTICAL KNOWLEDGE MATRICULATION HIGHER SECONDARY Vs. GOVERNMENT OF TAMIL NADU	September 18, 2013
CLASIC FARMS (CHENNAI) LTD Vs. UNION OF INDIA	December 6, 2013
CNS HI-Q HOLLOW & FLY ASH BRICKS Vs. DISTRICT COLLECTOR, COIMBATORE DISTRICT	October 21, 2013
COATS VIYELLA EMPLOYEES CO-OPERATIVE HOUSING SOCIETIES LTD Vs. HARVEY NAGAR RESIDENTS WELFARE ASSOCIATION	November 28, 2013
COIMBATORE POPULAR SPINNING MILLS LTD Vs. HINDUSTAN TEXTILE SPARES	March 15, 2013
COIMBATORE PUBLIC SCHOOL (110079) AND ORS Vs. STATE OF TAMIL NADU AND ORS	July 19, 2013
COMMANDANT CENTRAL RESERVE POLICE FORCE Vs. P.YASIN	December 13, 2013
COMMISSION OF INCOME TAX CHENNAI Vs. L & T INFRASTRUCTURE DEVELOPMENT PROJECTS LTD.	June 3, 2013
COMMISSIONER Vs. APPELLATE AUTHORITY	March 4, 2013
COMMISSIONER Vs. J. JAKKAIAH MUTHUVELU	June 20, 2013
COMMISSIONER H R AND C E DEPARTMENT Vs. M.CHANDRASEKARA ACHARI	September 17, 2013
COMMISSIONER OF C. EX. Vs. ILGIN AUTOMOTIVE (P) LTD	July 18, 2013
COMMISSIONER OF C. EX. Vs. BINNY ENGINEERING LTD	February 11, 2013
COMMISSIONER OF C. EX. Vs. VISHNULAKSHMI MILLS (P) LTD	June 13, 2013
COMMISSIONER OF C. EX. Vs. SAGAR CHLORATES PVT. LTD	November 5, 2013
COMMISSIONER OF C. EX. Vs. LOYAL TEXTILE MILLS LTD	November 6, 2013
COMMISSIONER OF C. EX. Vs. TUBE INVESTMENTS OF INDIA LTD.	January 3, 2013
COMMISSIONER OF C. EX. Vs. CESTAT	October 31, 2013
COMMISSIONER OF C. EX. Vs. KOHINOOR PRINTERS PVT. LTD.	December 11, 2013
COMMISSIONER OF C. EX. Vs. SUNDARAM TEXTILES LTD.	December 16, 2013
COMMISSIONER OF C. EX., CHENNAI-II Vs. ELECTRO STEEL CASTINGS LTD.	June 27, 2013
COMMISSIONER OF C. EX., CHENNAI-IV Vs. SARGAM METALS PVT. LTD.	October 11, 2013
COMMISSIONER OF C. EX., PONDICHERRY Vs. TEBMA SHIPYARDS LTD.	October 24, 2013
COMMISSIONER OF C. EX., TIRUNELVELI Vs. MADURA COATS LTD.	November 5, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. M/S.EID PARRY (I) LTD	March 11, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL	March 6, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. S.R.F. LIMITED	February 20, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. FENNER (INDIA) LTD.	December 13, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. SPIC LTD.	July 19, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. CESTAT	June 14, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. SRI BALAJI CYLINDERS P. LTD.	January 3, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.	July 19, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. ISEX FASHIONS PVT. LTD.	October 11, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	December 20, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. K.M.B. GRANITES PVT. LTD	October 4, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. THIRU AROORAN SUGARS LIMITED	June 20, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. SALEM STARCH & MANUFACTURERS' SERVICE INDUSTRIAL CO-OPERATIVE SOCIETY LTD	June 28, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. RAJSHREE SUGARS & CHEMICALS LTD.	June 13, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. M/S.LAKSHMI MACHINE WORKS LTD.	June 14, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	June 7, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. FENNER INDIA LTD.	December 11, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. FENNER (INDIA) LTD.	December 20, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD	March 14, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. SUBHAH ENGINEERS P. LTD	June 14, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. CATERPILLAR INDIA P. LTD.	June 20, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. BURN STANDARD CO., LIMITED	January 11, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. DCW LTD.	November 8, 2013
COMMISSIONER OF CENTRAL EXCISE Vs. BHARATI AIR TEL LIMITED	December 6, 2013
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. SNA GRANITES	September 26, 2013
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. CHERAN SPINNERS LIMITED	July 5, 2013
COMMISSIONER OF CUSTOMS Vs. M.R. ASSOCIATES	July 18, 2013
COMMISSIONER OF CUSTOMS Vs. MADURA COATS PVT. LTD.	December 11, 2013
COMMISSIONER OF CUSTOMS Vs. SOUTH INDIA PAPER MILLS LTD.	November 4, 2013
COMMISSIONER OF CUSTOMS Vs. THIRU AROORAN SUGARS LTD.	December 20, 2013
COMMISSIONER OF CUSTOMS Vs. M/S.LALCHAND BHIMRAJ	June 14, 2013
COMMISSIONER OF CUSTOMS Vs. M/S.MASS TRADING COMPANY	June 5, 2013
COMMISSIONER OF CUSTOMS Vs. ASHIRBAD UDYOG	December 4, 2013
COMMISSIONER OF CUSTOMS Vs. VEERACHI VITHAYAPHALERT AND CUSTOMS	September 26, 2013
COMMISSIONER OF CUSTOMS Vs. CITY OFFICE EQUIPMENT	March 14, 2013
COMMISSIONER OF CUSTOMS Vs. PONNERI STEEL INDUSTRIES	June 20, 2013
COMMISSIONER OF CUSTOMS Vs. SAINUL ABIDEEN NEELAM	February 28, 2013
COMMISSIONER OF CUSTOMS Vs. DCW LIMITED	June 7, 2013
COMMISSIONER OF GIFT TAX, CHENNAI Vs. NEW AMBADI ESTATES PVT LTD	July 23, 2013
COMMISSIONER OF INCOME TAX Vs. C.S. SRIVATSAN	February 1, 2013
COMMISSIONER OF INCOME TAX Vs. M/S.SARA LEATHER IDNUSTRIES	March 11, 2013
COMMISSIONER OF INCOME TAX Vs. P.BALASUBRAMANIAN	March 6, 2013
COMMISSIONER OF INCOME TAX Vs. R.SUGANTHA RAVINDRAN	March 6, 2013
COMMISSIONER OF INCOME TAX Vs. SAKUNTALA DEVI KHETAN	March 4, 2013
COMMISSIONER OF INCOME TAX Vs. KARIMANGALAM ONRIYA PENGAL SEMIPU AMAIPU LTD	March 20, 2013
COMMISSIONER OF INCOME TAX Vs. SPENCERS AND CO. LTD.	July 9, 2013
COMMISSIONER OF INCOME TAX Vs. RPG TRANSMISSIONS LTD.	July 9, 2013
COMMISSIONER OF INCOME TAX Vs. KADRI MILLS LTD.	September 24, 2013
COMMISSIONER OF INCOME TAX Vs. FISHER SANMAR LTD.	July 23, 2013
COMMISSIONER OF INCOME TAX Vs. BANNARIAMMAN EXPORTS LTD.	September 23, 2013
COMMISSIONER OF INCOME TAX Vs. CAVINKARE PVT. LTD.	October 28, 2013
COMMISSIONER OF INCOME TAX Vs. OPG METALS P LTD	September 16, 2013
COMMISSIONER OF INCOME TAX Vs. J. MAHALINGAM	July 8, 2013
COMMISSIONER OF INCOME TAX Vs. R.SELVARAJ	July 22, 2013
COMMISSIONER OF INCOME TAX Vs. RELCO PRIVATE LIMITED	July 25, 2013
COMMISSIONER OF INCOME TAX Vs. HEARTLAND KG INFORMATION LIMITED	August 19, 2013
COMMISSIONER OF INCOME TAX Vs. KURUVILLA ABRAHAM	April 16, 2013
COMMISSIONER OF INCOME TAX Vs. A.B.T. INDUSTRIES LTD	April 17, 2013
COMMISSIONER OF INCOME TAX Vs. K.JAYAKUMAR	June 4, 2013
COMMISSIONER OF INCOME TAX Vs. JEEVA RAJA (DIED)	June 17, 2013
COMMISSIONER OF INCOME TAX Vs. VIJAY M.MAHTANEY	June 18, 2013
COMMISSIONER OF INCOME TAX Vs. V.SIVAKUMAR	February 11, 2013
COMMISSIONER OF INCOME TAX Vs. DECO DE TREND	July 2, 2013
COMMISSIONER OF INCOME TAX Vs. P.ROJES	February 5, 2013
COMMISSIONER OF INCOME TAX Vs. M/S. INNVOL MEDICAL INDIA LIMITED	September 3, 2013
COMMISSIONER OF INCOME TAX Vs. E. RAMACHANDRAN	August 13, 2013
COMMISSIONER OF INCOME TAX Vs. M/S. GEMINI COMMUNICATION LTD	August 13, 2013
COMMISSIONER OF INCOME TAX Vs. SHANMUGA GINNING FACTORY	February 18, 2013
COMMISSIONER OF INCOME TAX Vs. GEM GRANITES (KARNATAKA), AND ORS	November 12, 2013
COMMISSIONER OF INCOME TAX Vs. VIJAY GRANITES PVT. LTD	January 28, 2013
COMMISSIONER OF INCOME TAX Vs. M.YESODHA	February 5, 2013
COMMISSIONER OF INCOME TAX Vs. M.THIRUVENGADAM	June 3, 2013
COMMISSIONER OF INCOME TAX Vs. R.MALLIKA	June 17, 2013
COMMISSIONER OF INCOME TAX Vs. M/S.RAYALA CORPORATION P. LTD.	June 18, 2013
COMMISSIONER OF INCOME TAX Vs. TENNECO RC INDIA PVT. LTD.	July 1, 2013
COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, CHENNAI Vs. RAKESH SARIN	October 21, 2013
COMMISSIONER OF INCOME TAX COIMBATORE Vs. SAKTHI FINANCE LIMITED	February 12, 2013
COMMISSIONER OF INCOME TAX I Vs. M/S.ARMOUR CONSULTANTS P.LTD	March 1, 2013
COMMISSIONER OF INCOME TAX I Vs. SHEELA CHRISTIAN CHARITABLE TRUST	February 27, 2013
COMMISSIONER OF INCOME TAX I Vs. SRI.T.ARIVUNIDHI	April 8, 2013
COMMISSIONER OF INCOME TAX, CHENNAI Vs. DURR INDIA PRIVATE LIMITED	November 5, 2013
COMMISSIONER OF INCOME TAX-I, CHENNAI Vs. CHENNAI PETROLEUM CORPN. LTD	July 9, 2013
COMMISSIONER OF INCOME TAX-III, CHENNAI Vs. EXPRESS NEWSPAPERS LTD.	September 25, 2013
COMMISSIONER OF POLICE, COIMBATORE Vs. SHANMUGAM	November 26, 2013
COMMISSIONER OF SERVICE TAX Vs. SANGAMITRA SERVICES AGENCY	June 27, 2013
COMMISSIONER OF SERVICE TAX Vs. RAMANASEKAR STEELS LTD.	June 13, 2013
COMMISSIONER OF WEALTH TAX MADURAI Vs. SOUTHERN ROADWAYS LTD	July 23, 2013
COMMISSIONER OFFICE OF THE MUNICIPALITY Vs. THENI DISTRICT TALUK CONSUMER AND PARASURAMAN	January 24, 2013
COMMISSIONER SALEM MUNICIPAL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE	March 5, 2013
COMMISSIONER TAMBARAM MUNICIPALITY WEST TAMBARAM Vs. K.B. VASUDEVAN	December 4, 2013
COMMISSIONER TIRUPPUR MUNICIPALITY Vs. PRESIDING OFFICER	August 2, 2013
COMMISSIONER, THOVALAI PANCHAYAT UNION Vs. P LAKSHMANAN	February 28, 2013
COMMR. OF C. EX. Vs. TUTICORIN ALKALI CHEM. & FERTILIZERS LTD.	December 10, 2013
COMMR. OF C. EX., TIRUCHIRAPALLI Vs. SHREE AMBIKA SUGARS LTD	June 27, 2013
COMMR. OF CENTRAL EXCISE Vs. SOUNDARARAJA MILLS LTD	December 17, 2013
COMMR. OF CUS. Vs. POTHYS COTTON PRODUCTS (P) LTD.	December 11, 2013
COMMR. OF CUS. Vs. SUZLON ENERGY LTD.	March 14, 2013
COMMR. OF CUS. (EXPORT) Vs. SCIENTIFIC INSTRUMENTS CO. LTD.	December 20, 2013
COMMR. OF CUS. (IMPORTS) Vs. SRI MAHARAJA INDUSTRIES	November 21, 2013
COMPETENT AUTHORITY Vs. S.ANANDALAKSHMY	February 22, 2013
COMPETENT AUTHORITY AND ORS Vs. KUMAR PROCESSORS AND ORS	January 11, 2013
CONCRETE PRODUCTS CONSTRUCTIONCO Vs. CHIEF ENGG SOUTHERN RAILWAY	April 23, 2013
CORRESPONDENT Vs. STATE GOVERNMENT AND ORS	December 3, 2013
CORRESPONDENT KONGU ARTS & SCIENCE COLLEGE Vs. ASSISTANT COMMISSIONER OF LABOUR CONTROLLING AUTHORITY	February 7, 2013
CORRESPONDENT VIKAASA HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU	February 22, 2013
CORRESPONDENT/SECRETARY, ANNAI VELANKANNI COLLEGE Vs. DIRECTOR OF COLLEGIATE EDUCATION	November 12, 2013
COSMOPOLITAN CLUB Vs. PRINCIPAL SECRETARY TO GOVERNMENT	February 19, 2013
CPC PRIVATE LTD. Vs. TAMILNADU ELECTRICITY BOARD	July 5, 2013
CRESCENT AUTO REPAIRS & SERVICES Vs. STATE OF TAMIL NADU	December 18, 2013
CT RAMANATHAN INFRASTRUCTURE Vs. GM SOUTHERN RAILWAY	March 14, 2013
CUDDALORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. PRESIDING OFFICER	June 13, 2013
CUSTOMS HOUSE Vs. M/S. LALCHAND BHIMRAJ	June 14, 2013
CYCLOPS GROUPS Vs. ASSISTANT COMMISSIONER OF CUSTOMS	July 29, 2013
D BASKARAN Vs. STATE	July 24, 2013
D D R PROPERTY DEVELOPERS AND BUILDERS PVT LTD AND ORS Vs. DEEPTI INTEGRATED LOGISTICS PVT LTD AND ORS	October 4, 2013
D GEETHA Vs. SECRETARY TO THE GOVERNMENT	April 1, 2013
D HENRY THIAGARAJ Vs. T D SUNDARAVARATHAN AND ORS	March 6, 2013
D JAGANNATHAN Vs. S SATTANATHAN	September 30, 2013
D KOTHANDARAMAN Vs. R KALAIARASI	March 6, 2013
D KUTTI; KANNIAPPAN Vs. UNION OF INDIA	September 30, 2013
D M SRIPATHY Vs. B S RAMACHANDRAN	July 15, 2013
D PADMAVATHI Vs. DIRECTOR OF SCHOOL EDUCATION	June 11, 2013
D RAJAN DEVI Vs. GOVERNMENT OF TAMIL NADU	October 22, 2013
D SENTHAMIL SELVI Vs. STATE OF TAMIL NADU	June 3, 2013
D SHANMUGASUNDARAM Vs. IRUMBARAI PANCHAYAT	February 27, 2013
D THOMAS Vs. DISCIPLINARY AUTHORITY AND CIRCLE DEVELOPMENT	July 4, 2013
D YESUPATHAM Vs. SECRETARY TO GOVERNMENT	December 17, 2013
D. BAKTHAVATCHALAM & OTHERS Vs. CHIEF MANAGER CORPORATION BANK, CHENNAI	July 31, 2013
D. BASKAR Vs. STATE OF TAMILNADU CHENNAI	September 25, 2013
D. LALITHAMALINI Vs. STATE OF TAMIL NADU	March 5, 2013
D. MAHALAKSHMI Vs. COMMISSIONER ST. THOMAS MOUNT PANCHAYAT UNION	February 4, 2013
D. MANIKANDAN Vs. STATE OF TAMIL NADU	August 27, 2013
D. POONGOTHAI Vs. STATE OF TAMIL NADU	November 27, 2013
D. PRANDHAMAN Vs. TOWERS CLUB	November 6, 2013
D. RAMAMURTHY Vs. MAHESWARI	July 29, 2013
D. RAVI Vs. SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU	October 31, 2013
D. SELVAM Vs. K. SHANMUGAM	October 11, 2013
D. SHANKAR Vs. SPECIAL COMMISSIONER & COMMISSIONER	September 13, 2013
D. SRINIVASAN Vs. D.CHAIRMAN	June 3, 2013
D. STANLEY Vs. DISTRICT ADI-DRAVIDAR AND TRIBAL WELFARE OFFICER TRIVELLORE	June 26, 2013
D. SWAMINATHAN Vs. PRESIDING OFFICER	June 7, 2013
D. THOMAS FRANCO RAJENDRA DEV Vs. DISCIPLINARY AUTHORITY AND CIRCLE DEVELOPMENT OFFICER, STATE BANK OF INDIA	February 8, 2013
D. THULASI Vs. D. SRINIVASAN	February 28, 2013
D.BALACHANDRAN Vs. T.C.SHANMUGAM	March 6, 2013
D.GEETHA Vs. KAVARAI NADIDUMARGAL MAHAJANA SANGAM	April 3, 2013
D.GOPALAKRISHNAN Vs. A.SATHYABHAMA	April 22, 2013
D.HASINA BANU Vs. MEMBER-SECRETARY	August 21, 2013
D.LALITHA Vs. RANGASAN	July 3, 2013
D.MANICKAM Vs. PRESIDENT PERIYA VEERASANGILI PANCHAYAT	April 25, 2013
D.MUNUSAMY Vs. DISTRICT COLLECTOR KRISHNAGIRI	July 10, 2013
D.MURALIDHARAN Vs. INSPECTOR OF POLICE CHENNAI	July 9, 2013
D.PRASAD Vs. SPECIAL DEPUTY COMMISSIONER	January 11, 2013
D.RATHNARAJ Vs. DISTRICT COLLECTOR, KANYAKUMARI	November 7, 2013
D.RAVIKUMAR Vs. MANAGEMENT	April 30, 2013
D.SAROJA Vs. MEERAN SAHIB	January 23, 2013
D.SHAKIRA BANU Vs. EXECUTIVE ENGINEER (O&M), TAMIL NADU ELECTRICITY BOARD, CHENNAI	July 12, 2013
D.SOMASUNDARAM Vs. DIRECTOR GENERAL OF PRISONS	March 1, 2013
D.THIAGARAJAN Vs. MANAGING DIRECTOR TAMIL NADU ADI DRAVIDAR HOUSING	July 4, 2013
D.V. KUMARAN Vs. NAGARAJ @ NAGARAJAN	July 29, 2013
DALLAH ALBARAKA (IRELAND) LIMITED Vs. PENTAMEDIA GRAPHICS KIMITED	April 30, 2013
DALMIA CEMENT (BHARAT) LTD Vs. STATE OF TAMIL NADU	November 27, 2013
DAMAN PRAKASH Vs. SPL. DIR., ENFORCEMENT DIR., G.O.I.	November 22, 2013
DARSANA BAI Vs. C SAROJA	July 25, 2013
DAVAMANI CHRISTOPHER Vs. ASSISTANT COMMISSIONER OF POLICE	August 14, 2013
DECCAN CHRONICLE HOLDINGS LTD AND ORS Vs. AUTHORISED OFFICER, CANARA BANK AND ORS	December 16, 2013
DEEPTHI TRADING COMPANY Vs. AUTHORISED OFFICER ICICI BANK LIMITED	November 26, 2013
DEIVANAI AMMAL Vs. JEYALAKSHMI	August 23, 2013
DEMYANENKO, VOLODYMY Vs. K. SHAJAHAN PROPRIETOR	September 18, 2013
DEMYANENKO, VOLODYMYR AND ORS Vs. R-1 K SHAJAHAN AND ORS	September 18, 2013
DENTAL COUNCIL OF INDIA Vs. BEST DENTAL SCIENCE COLLEGE	September 4, 2013
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI Vs. M/S. RAKESH SARIN	September 24, 2013
DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. RAMNARAYAN MILLS LIMITED	August 16, 2013
DEPUTY DIRECTOR INSURANCE NO V EMPLOYEES STATE INSURANCE CORP Vs. INDIA PISTONS REPCO LIMITED	November 12, 2013
DEPUTY GENERAL MANAGER Vs. PRESIDING OFFICER	March 12, 2013
DEPUTY REGISTRAR OF CO-OPERATIVES Vs. R.KRISHNAMOORTHY	February 8, 2013
DESIKANANDAPURAM ADI-DRAVIDAR CO-OPERATIVE HOUSE SITE SOCIETY LTD` Vs. GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, ADI-DRAVIDAR AND TRIBAL WELFARE DEPARTMENT	July 18, 2013
DEUTSCHE TRUSTEE COMPANY LTD Vs. MASCON GLOBAL LTD.	April 23, 2013
DEV'S ELECTRONIC PRIVATE LTD Vs. JOINT SUB REGISTRAR	September 17, 2013
DEVAKOTTAI MUNICIPALITY, REP. BY ITS COMMISSIONER Vs. R. SHANMUGASUNDARAM	January 11, 2013
DEVARAJ Vs. INSPECTOR OF POLICE	November 12, 2013
DEVARASU Vs. STATE	October 21, 2013
DEVI KARUMARIAMMAL Vs. JOINT DIRECTOR OF INCOME-TAX	December 2, 2013
DEVINDRA KULA VELLALAR SANGAM Vs. STATE OF TAMIL NADU	March 13, 2013
DHANALAKSHMI Vs. DEVAKI AMMAL	April 26, 2013
DHANALAKSHMI Vs. STATE OF TAMIL NADU	August 23, 2013
DHANALAKSHMI Vs. KARUPPUSAMY	February 19, 2013
DHANALAKSHMI MILLS LTD. TIRUPUR Vs. R. KRISHNAMURTHY	November 29, 2013
DHANALKSHMI AND ORS Vs. S SELVAM AND ORS	March 8, 2013
DHANDAPANI Vs. VARADHARASU UDAYAR	April 4, 2013
DHANDAPANI Vs. BOMMAYA RAJU	January 29, 2013
DHANDAPANI FINANCE LIMITED Vs. B T RAVI	April 8, 2013
DHARANIAMMA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	July 31, 2013
DHARMALINGAM Vs. GOVERNMENT OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT	July 12, 2013
DHAYA COLLEGE OF ENGINEERING SIVARAKOTTAI VILLAGE THIRUMANGALAM TALUK Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU	June 7, 2013
DHRITI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	March 27, 2013
DIAMOND JEWEL Vs. T.R.C.MURALIDHARAN	January 23, 2013
DILLI BABU Vs. M/S.MELWIN ENTERPRISES,	June 12, 2013
DIRECTOR GENERAL OF POLICE Vs. J VIJAYAKUMAR	July 10, 2013
DIRECTOR GENERAL OF POLICE Vs. J.J.NASAR	March 20, 2013
DIRECTOR GENERAL OF POLICE, CHENNAI Vs. EPHTHA	January 29, 2013
DIRECTOR OF RESEARCH AND CHAIRMAN Vs. GREEN EARTH	January 18, 2013
DIRECTOR OF TEACHER TRINING Vs. K.M.BENEDICT CRIZAL	February 22, 2013
DIRECTOR, MOOKAMBIKA INSTITUTE OF MEDICAL SCIENCES Vs. V BALASUNDAR RAJ	January 31, 2013
DISHNET WIRELESS LIMITED Vs. COMMERCIAL TAX OFFICER	December 9, 2013
DISTRICT COLLECTOR & DISTRICT MAGISTRATE Vs. SECRETARY TO GOVERNMENT, HOME AFFAIRS	September 19, 2013
DISTRICT COLLECTOR, THANJORE DISTRICT Vs. PALA NEDUMARAN, CHAIRMAN, BOARD OF TRUSTEES OF ULAGATH THAMIZHAR PERAMAIPPU	November 7, 2013
DISTRICT COLLECTOR/CHAIRMAN, LOCAL PLANNING AUTHORITY Vs. DANIAL THANGARAJ	July 17, 2013
DISTRICT COLLECTOR/CHAIRMAN, LOCAL PLANNING AUTHORITY & ANOTHER Vs. M/S. VISHAAL PROMOTERS (P) LTD., REP. BY ITS CHAIRMAN, R. ILANKOVAN & ANOTHER	July 17, 2013
DISTRICT FOREST OFFICER Vs. B.R.VISWANATHAN	December 20, 2013
DISTRICT MANAGER Vs. MURUGALAKSHMI	March 27, 2013
DIVISIONAL MANAGER Vs. VASANTHA AND ORS	October 4, 2013
DIVISIONAL MANAGER Vs. KRISHNAN	December 4, 2013
DIVISIONAL MANAGER BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. P.S.MOHAN	March 25, 2013
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. V. BOMMURAJ	January 7, 2013
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO. LTD Vs. P.IRULAYEE	January 7, 2013
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. GANGADEVI	March 26, 2013
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO. LTD Vs. KASIAMMAL	November 5, 2013
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO., LTD Vs. J. PANNERSELVAM	September 11, 2013
DIVISIONAL MANAGER, M/S.UNITED INDIA INSURANCE CO. LTD Vs. APOORVAM AMMAL	September 23, 2013
DIVISIONAL MANAGER, MADURAI Vs. G. SARAVANAN	January 17, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. TAJ AHAMED AND ORS	November 5, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD , AND ORS Vs. BHUVANESHWARI , AND ORS	September 16, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. PAULRAJ	July 5, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. M JEYAVEERAN, M MOKKARASU	February 12, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. R KUMARESAN; A SUDALAIYANDI	February 5, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MINOR ANDAL D/O BASKARAN; MOHANLAL	February 25, 2013
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. P SUBRAMANI AND ORS	November 8, 2013
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. P. IRULAYEE	January 7, 2013
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. SAMBATH	August 21, 2013
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. EZHILARASAI	September 5, 2013
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. BUSHRA BEGAM, HAJIM SULTHANA, EJAS SHIRIN, EJAS MOHAMED, ANWAR ALI	February 27, 2013
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. PUSHPAM AND OTHERS	March 1, 2013
DIVISIONAL MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE CO, LTD Vs. SARALADEVI	September 12, 2013
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. R. MURALEEDHARAN	January 23, 2013
DIVISIONAL MANAGER, UNITED INDIAN INSURANCE CO LTD Vs. T VENKATESAN	October 7, 2013
DIVISIONAL RAILWAY MANAGER Vs. TIRUPUR RAILWAY STATION	March 22, 2013
DOGIPATHI VENKATA BALASUBRAMANIAM Vs. PURASAWALKAM PERMANENT FUND LIMITED	October 8, 2013
DOLLAR COMPANY PVT.LTD. Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE	March 22, 2013
DOLLY DENIESE Vs. DON BOSCO MATRICULATION	July 23, 2013
DONATUS TONY IKWANUSI Vs. INVESTIGATING OFFICER	January 30, 2013
DONNA ROSSI KITCHEN LINE Vs. D HARIKRISHNAN	July 26, 2013
DR.K.MUMMOORTHY Vs. SUPERINTENDING ENGINEER	February 18, 2013
DR.N.RAMESH KUMAR Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT	June 7, 2013
DSL V VENTURES LIC Vs. KAMAKSHI MEMORIAL HOSPITAL PVT LTD	March 18, 2013
DURAI PERIYASAMY Vs. BANGARAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK REPRESENTED BY ITS SPECIAL OFFICER VILLUPURAM	August 30, 2013
DURAIMURUGAN Vs. STATE	January 3, 2013
DURAIRAJ MILLS LTD Vs. SIRUVANEE CLOTHING COMPANY	October 3, 2013
DURAISAMY NAIDU Vs. SIVAPRAKASA MUDALIAR	August 13, 2013
E BALU Vs. DEPUTY INSPECTOR GENERAL OF POLICE	September 3, 2013
E I D PARRY (INDIA) LIMITED Vs. NEW HORIZON SUGAR MILLS LTD AND ORS	October 8, 2013
E MANI AND ORS Vs. REVENUE DIVISIONAL OFFICER TIRUVANNAMALAI AND ORS	November 25, 2013
E NARASHIMALU Vs. E MUNUSAMY NAIDU	June 17, 2013
E TAMILSELVAN Vs. GOVERNMENT OF TAMIL NADU	August 30, 2013
E. KANNIAPPAN Vs. GOVERNMENT OF TAMIL NADU	February 22, 2013
E. KARTHIKEYAN Vs. TAMIL NADU POLLUTION CONTROL BOARD	July 11, 2013
E. SANTHOSH TAMILARASAN Vs. UNION OF INDIA	September 30, 2013
E. SESHAN Vs. UNION OF INDIA AND ORS.	September 25, 2013
E. SHANKER Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANOTHER	August 26, 2013
E. VEDAVANAM Vs. SARAVANAN BALAGURUSWAMY	October 25, 2013
E.DEVADOSS Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, TIRUVALLUR	July 11, 2013
E.EDWIG Vs. TAMILNADU LEGISLATIVE ASSEMBLY	January 21, 2013
E.GNANAPRAKASAM Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION	January 18, 2013
E.M.SEKAR Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES	January 23, 2013
E.MAARI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DVN.III) LTD.	June 24, 2013
E.S.MOHIDEEN Vs. MARGADARSI CHITS PVT. LTD., CHENNAI	July 12, 2013
E.THULASI Vs. STATE OF TAMIL NADU	July 1, 2013
E.V. PERUMAL SAMY REDDY Vs. STATE REPRESENTED BY THE DEPUTY COMMISSIONER OF POLICE	October 31, 2013
E.VEDAGIRI Vs. D.VIJAYALAKSHMI	April 30, 2013
EASWARAN DNB FRCS Vs. TAMIL NADU MEDICAL COUNCIL	November 8, 2013
EATMAN FOODS INDIA PRIVATE LIMITED Vs. SAVORIT LTD	July 23, 2013
ECE INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU	June 19, 2013
EICHER MOTORS LIMITED Vs. STATE OF TAMIL NADU	November 6, 2013
ELAMBAL Vs. UNION OF INDIA	September 17, 2013
ELANGO CHANDRAN Vs. STATE	July 15, 2013
ELAVARASAN @ SIVAGNANAPRAKASAM Vs. SECRETARY NEYVELI LIGNITE CORPORATION CUDDALORE	October 29, 2013
ELECTRIC POWER CONSTRUCTION CORPORATION Vs. STERLITE ENERGY LIMITED	March 7, 2013
ELEPHANT G. RAJENDRAN Vs. COMMISSIONER OF POLICE	April 5, 2013
ELITE BUILDERS AND DEVELOPERS AND ORS Vs. DISTRICT COLLECTOR-CUM-CHAIRMAN AND ORS	November 5, 2013
ELIZABETH PACKIAM Vs. STATE OF TAMIL NADU	August 6, 2013
ELLAMMAL Vs. DAVID	January 2, 2013
ELLEN FERROUS CASTINGS PVT. LTD Vs. COMMISSIONER OF C. EX.	October 11, 2013
ELUMALAI Vs. SECRETARY TO GOVERNMENTFINANCE (PENSION) DEPARTMENT SECRETARIAT	December 10, 2013
EMBASSY PROPERTY DEVELOPMENTS LIMITED Vs. JUMBO WORLD HOLDINGS LIMITED	June 20, 2013
EMBIOTIC LABORATORIES (P) LTD Vs. DRUGS INSPECTOR	August 16, 2013
EMCEE TRADERS AND ORS Vs. MANAGER, TAMIL NADU MERCANTILE BANK AND ORS	November 11, 2013
EMPEE DISTILLERIES LIMITED Vs. STATE	October 24, 2013
EMPEE DISTILLERIES LIMITED (POWER DIVISION) Vs. STATE OF TAMIL NADU	October 28, 2013
EMPLOYEES STATE INSURANCE CORPORATION Vs. TOWER RESDYMADES, NAGERCOIL	September 4, 2013
EMPLOYEES' PROVIDENT FUND ORGANIZATION Vs. INSPECTOR GENERAL OF REGISTRATION	September 30, 2013
ENERGO ENGINEERING PROJECTS LTD Vs. AISHWARYA CONSTRUCTIONS	January 28, 2013
ENGINEER-IN-CHIEF, W R O , AND CHIEF ENGINEER (GENERAL) Vs. C L PASUPATHY	February 15, 2013
ENTERPRISE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS	January 21, 2013
ESAKKIAMMAL Vs. STATE REP. BY THE INSPECTOR OF POLICE	January 28, 2013
ESWARI Vs. V. AMUDHA	September 17, 2013
ESWARI Vs. STATE	January 31, 2013
EURO FABRICS Vs. STARTIME APPARELS	June 6, 2013
EVEREST KENBRIDGE SCHOOL Vs. PRIVATE SCHOOLS FEE DETERMINATION COMMITTEE	September 23, 2013
EVERONN EDUCATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 21, 2013
EXECUTIVE ENGINEER Vs. A.KRISHNASAMY	December 13, 2013
EXECUTIVE ENGINEER & ADMINISTRATION OFFICER Vs. M.V.M. CHELLAMUTHU PILLAI	January 21, 2013
EZHIL BHARATHI Vs. SECRETARY TO THE GOVERNMENT COOPERATION	December 20, 2013
EZHILARASI Vs. STATE OF TAMIL NADU	August 14, 2013
F RAMESH Vs. RAMALINGAM	April 18, 2013
F. HOFFMANN-LA ROCHE LTD Vs. INTAS BIOPHARMACEUTICALS LIMITED	April 30, 2013
FAL INDUSTRIES LIMITED Vs. DIRECTORATE GENERAL OF FOREIGN TRADE	August 21, 2013
FARWOOD INDUSTRIES LTD Vs. D.HARIKRISHNAN	January 9, 2013
FATHIKA BIBI Vs. DEVENDRAN	October 3, 2013
FAWAS FOOTWEAR PVT LTD Vs. SCHENKER INDIA PVT LTD AND ORS	October 25, 2013
FEDDERS LLOYD CORPORATION (P) LTD. Vs. DEPUTY COMMISSIONER	June 12, 2013
FELIX @ SANKAR Vs. A.JOSPHINE	March 21, 2013
FELIX RAJKUMAR Vs. STATE BY THE INSPECTOR OF POLICE	January 10, 2013
FERANI HOTELS PRIVATE LTD Vs. K RAHEJA DEVELOPMENT CORPORATION	November 29, 2013
FEROZE S.DHANALIWALA Vs. B.PREMKUMAR	June 4, 2013
FIRDAUS HAWIYYA INDUSTRIES AND ORS Vs. CHIEF MANAGER AND AUTHORISED OFFICER AND ORS	November 28, 2013
FLSMIDTH PVT.LTD Vs. SECAN INVESCAST (INDIA) PVT.LTD	February 1, 2013
FOOD CORPORATION OF INDIA, AND ORS Vs. K M GEORGE AND ORS	November 29, 2013
FORTIS FINANCIAL SERVICES LTD Vs. NEPTUNE INFLATABLES LTD	July 29, 2013
FOXTEQ SERVICES INDIA LTD Vs. COMMISSIONER OF SERVICE TAX	April 3, 2013
FRIDGEHOUSE Vs. G JAGANATHAN	April 2, 2013
FUSO GLASS INDIA PVT LTD. Vs. SUPERINTENDING ENGINEER	June 21, 2013
FUTURE GENERALI INDIA INSURANCE CO. LTD. Vs. DEPUTY SUPERINTENDENT OF POLICE	September 16, 2013
G AMSAVENI Vs. V KOMALA	November 27, 2013
G ANBAZHAGAN Vs. G MANOHARAN	August 30, 2013
G ANNADURAI Vs. DISTRICT COLLECTOR	April 18, 2013
G ARUMUGAM Vs. P JAYARAMAN	April 30, 2013
G CHANDRASEKAR Vs. REGISTRAR CENTRAL ADMINISTRATIVE	July 22, 2013
G CHRISTIAN Vs. GOVERNMENT OF TAMIL NADU	April 18, 2013
G DEVAKADASHAM Vs. DANIEL DIWAKAR	April 15, 2013
G G RAVI Vs. STATE	April 5, 2013
G GNANAPRATHAYINI AND ORS Vs. SECRETARY, TEACHERS RECRUITMENT BOARD, AND ORS	November 27, 2013
G GOPALASWAMY Vs. N RAGHAVULU NAIDU	July 18, 2013
G GURUSWAMY Vs. SAIKUMAR AND ORS	November 27, 2013
G JAGANATHAN Vs. P SUBRAMANIAN AND ORS	August 5, 2013
G JANARDHANAN Vs. SECRETARY TO THE GOVT OF INDIA	February 28, 2013
G JAYAKUMAR Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD AND ORS	August 7, 2013
G K RAVICHANDRAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES; SPECIAL OFFICER AND ORS	August 6, 2013
G KANAGA BAI Vs. DISTRICT COLLECTOR	August 6, 2013
G KUPPAN Vs. STATE OF TAMIL NADU	April 15, 2013
G MANI Vs. JEJIGAN	April 25, 2013
G MURUGESAN S/O GOPAL NAICKER Vs. COMMISSIONER, URBAN LAND CEILING AND URBAN LAND TAX	July 19, 2013
G NAGAMANI Vs. SPECIAL TAHSILDAR METRO WATER BOARD POONAMALLEE	September 27, 2013
G NAGENDRAN Vs. DISTRICT ELECTION OFFICER	January 21, 2013
G NITYANANDAM Vs. D SATITHA	April 16, 2013
G S DESINGU Vs. STATE	November 27, 2013
G S DHANDAPANI Vs. G D SELVARAJ	July 29, 2013
G SAMUTHIRAPANDIAN Vs. DISTRICT COLLECTOR	February 5, 2013
G SANKARA VADIVOO Vs. S PALAVANNAM	April 3, 2013
G SEKAR Vs. S JAYANTHI	November 14, 2013
G SELVAM Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD	July 15, 2013
G SIVARAMAN Vs. P MUTHUKUMARI	September 5, 2013
G SRIDHARAN Vs. CHAIRMAN; SUPERINTENDING ENGINEER AND ORS	August 13, 2013
G SUNDARAARAJAN Vs. STATE OF TAMIL NADU AND ORS	April 12, 2013
G THANGADURAI Vs. STATE	January 8, 2013
G V RAMESH Vs. P MUNUSAMY	September 25, 2013
G VINAYAGAM Vs. GENERAL MANAGER METROPOLITAN TRANSPORT CORPORATION	July 19, 2013
G. AROCKIA MARY Vs. GOVERNMENT OF TAMIL NADU	March 14, 2013
G. BABU GANESH Vs. S. THANU	February 1, 2013
G. BARATHI Vs. STATE OF TAMIL NADU, REP.BY THE SECRETARY TO GOVERNMENT	September 20, 2013
G. CHITTI BABU Vs. S. SUNDARAMURTHY	September 12, 2013
G. GOPAL Vs. STATE OF TAMILNADU	January 8, 2013
G. KRISHNAVENI Vs. REGISTRAR, BHARATHIAR UNIVERSITY	August 29, 2013
G. LOKANAYAKI Vs. VENKATRAJ	February 5, 2013
G. MUTHUKUMAR Vs. CESTAT	December 4, 2013
G. NAGARAJAN Vs. COMMISSIONER, KODAIKANAL MUNICIPALITY	January 7, 2013
G. RAMESH Vs. STATE REP. BY THE INSPECTOR OF POLICE	September 30, 2013
G. RIKHABCHAND Vs. KARUNAKARAN	October 30, 2013
G. SAGAYAM Vs. C. SIVIAH	October 29, 2013
G. SEKAR Vs. COMMISSIONER OF POLICE	February 20, 2013
G. SELVARAJ Vs. SPECIAL COMMISSIONER CHENNAI & ANOTHER	April 15, 2013
G. SOMASUNDARAM & ANR. Vs. THE TAMIL NADU INDUSTRIAL CO-OPERATIVE BANK LTD.	February 13, 2013
G. SOWMYASRI Vs. SUPERINTENDENT OF POLICE, PUDUKOTTAI	January 28, 2013
G. SUBBAMMAL Vs. RAMANI	June 6, 2013
G. SUBRAMANIAN Vs. VEDIYAPPAN	January 10, 2013
G. THANGADURAI Vs. STATE OF TAMIL NADU	January 22, 2013
G. UDHAYAN Vs. MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD	April 26, 2013
G. UTHIRAMUTHU Vs. M.C. SUGUMARAN	November 29, 2013
G. VIJAYAKUMAR Vs. GOVERNMENT OF PUDUCHERRY	July 3, 2013
G.ABUBUCKER Vs. M.MURTHY	March 28, 2013
G.ANAND Vs. STATE OF TAMIL NADU	March 5, 2013
G.ANBURAJ Vs. GOVERNMENT OF TAMILNADU	June 17, 2013
G.CHELLAMUTHU PADAYACHI Vs. COMMISSIONER	March 5, 2013
G.DEVARAJI Vs. SELVARAJAN	February 7, 2013
G.EBINAZER Vs. MANAGING DIRECTOR	February 22, 2013
G.GODWIN ROY Vs. DIRECTOR OF LIBRARIES, CHENNAI	July 17, 2013
G.GOVINDARAJ Vs. R.KOTHANDARAMA GOKULDOSS	March 12, 2013
G.GURUSWAMY Vs. SAIKUMAR, I.A.S.	November 27, 2013
G.H. HANEEF Vs. P. MARIMUTHU	January 23, 2013
G.JAYASIMHAN Vs. SECRETARY TO GOVERNMENT	February 25, 2013
G.JEFFREY Vs. BOMBAY BURMAH TRADING CORPORATION LTD	March 26, 2013
G.JULIET Vs. DISTRICT EDUCATIONAL OFFICER	February 27, 2013
G.KESAVAN Vs. B.C.RAMAN	August 16, 2013
G.MURUGAN Vs. STATE BY INSPECTOR OF POLICE	November 19, 2013
G.RAMACHANDIRAN Vs. S.ARUMUGAM	March 6, 2013
G.RAMAMOORTHY Vs. M.S.R.SIVAKUMAR	March 6, 2013
G.SASIKUMAR Vs. STATE OF TAMIL NADU	January 9, 2013
G.SRINIVASAN Vs. K.GANESAN	June 5, 2013
G.SRITHARAN Vs. COMMERCIAL TAX OFFICER	November 18, 2013
G.SUBHAITHAL BEEVI Vs. S.M.A.SERIBJUNISHA	June 24, 2013
G.SUBRAMANI Vs. V.RAJASEKARAN	June 20, 2013
G.THANGAKUMAR Vs. CHIEF EDUCATIONAL OFFICER	January 24, 2013
G.UTHIRAKOTTI Vs. REGIONAL TRANSPORT AUTHORITY, KANCHEEPURAM	July 16, 2013
G.V.NARESH Vs. REGISTRAR	January 21, 2013
G.VEDI Vs. COMMISSIONER AND DIRECTOR	July 8, 2013
G.VENKATACHALAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	March 5, 2013
GAJALAKSHMI Vs. STATE OF TAMIL NADU	August 27, 2013
GANAPATHY Vs. MAHESHKUMAR	February 26, 2013
GANAPATHY ALIAS BALA GANAPATHY Vs. SECRETARY TO GOVERNMENT, CHENNAI	July 11, 2013
GANDHIMATHI Vs. P.BABY	September 30, 2013
GANESA GOUNDER Vs. CHAKKARAVARTHY	June 26, 2013
GANESAN Vs. COMMISSIONER SIVAGANGAI MUNICIPALITY	January 28, 2013
GANESH STEELS Vs. CUSTOMS EXCISE AND SERVICE TAX	February 26, 2013
GEETHA Vs. S.SUBRAMANIAM	March 1, 2013
GENERAL MANAGER Vs. M MARIMUTHU	June 28, 2013
GENERAL MANAGER STATE BANK OF INDIA Vs. STATE BANK OF INDIA	June 28, 2013
GENERAL MANAGER, STATE EXPRESS TRANSPORT CORPORATION Vs. M.E. KAJA JAINULLAPAUDEEN	January 3, 2013
GENERAL MANAGER, TAMILNADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT	July 8, 2013
GENLITE PRIVATE LTD Vs. STATE OF TAMIL NADU	August 23, 2013
GEORGE ALEXANDER MUTHOOT Vs. S MOHAMMED JALEEL	June 11, 2013
GEORGE BRANCH MANAGER Vs. S KANNAN	August 21, 2013
GIVAUDAN INDIA PVT. LTD Vs. UNION OF INDIA	April 2, 2013
GNANAKSHI CHEMICALS PVT LTD Vs. STATE	April 26, 2013
GNANASEKARAN Vs. ASSISTANT DIRECTOR OF FISHERIES	October 29, 2013
GNANASEKARAN Vs. SULTAN MOHIDEEN	November 13, 2013
GNANASEKARAN, M.B.B.S. Vs. SULTAN MOHIDEEN	November 12, 2013
GNANASUNDARI Vs. AMIRTHALINGAM PILLAI	March 27, 2013
GODREJ & BOYCE MANUFACTURING COMPANY LTD Vs. EXPRESS CONSTRUCTION COMPANYTL	July 3, 2013
GODREJ CONSUMER PROD LTD Vs. S C JOHNSON PROD LTD	January 11, 2013
GODREJ INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU	June 19, 2013
GOODYEAR INDIA LTD Vs. NORTAN INTEC RUBBER P LTD	March 21, 2013
GOPALRAM Vs. STATE	February 28, 2013
GOVERNMENT OF TAMIL NADU Vs. M VARADARAJAN	February 8, 2013
GOVERNMENT OF TAMIL NADU Vs. R.SWAMINATHAN	November 5, 2013
GOVERNMENT OF TAMIL NADU Vs. N.RAVICHANDRAN	July 23, 2013
GOVERNMENT OF TAMILNADU, REP. BY ITS SPECIAL TAHSILDAR Vs. JAYASEKAR, REP. BY HER RECOGNIZED AGENT POWER OF ATTORNEY S.SIMON	July 10, 2013
GOVIND SINGH Vs. A. KHAJA MOHIDDIN	July 30, 2013
GOVINDAMMAL Vs. SECRETARY TO GOVERNMENT	June 21, 2013
GOVINDAMMAL; CHINNAPAPPA; SANKARAN; MANOKARAN Vs. S P RAJKUMAR	June 17, 2013
GOVINDARAJA Vs. VAIRAM	February 25, 2013
GOVINDARAJAN PADAYATCHI Vs. PREMANANDA VIJAYAKUMAR @ PREM ANAND	September 10, 2013
GOVINDARAJU Vs. VIJAYALAKSHMI	January 24, 2013
GOVINDASAMY Vs. E. MUTHULAKSHMI	March 1, 2013
GOVINDASAMY Vs. DHANDAPANI	November 18, 2013
GOVINDASAMY Vs. STATE OF TAMIL NADU	June 18, 2013
GOWRI Vs. STATE OF TAMIL NADU	March 6, 2013
GOWRI Vs. I V PARTHASARATHY AND ANOTHER	January 7, 2013
GOWRI ASHRAM Vs. DIRECTOR OF INCOME-TAX	April 29, 2013
GOWRIAMMAL Vs. T. MEENAKSHI	March 22, 2013
GRACE MATRICULATION SCHOOL Vs. PRIVATE SCHOOLS FEE DETERMINATION	February 19, 2013
GREEN POWER REALTORS PRIVATE LTD , Vs. DEPUTY COMMISSIONER OF INCOME TAX,	April 23, 2013
GREENLAND EXPORTS (P) LTD. Vs. ASSISTANT COMMISSIONER	March 21, 2013
GREETWEL CARDS [INDIA] Vs. ITC LIMITED	April 2, 2013
GUDALUR TALUK MUSLIM ORPHANAGE COMMITTEE Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 26, 2013
GUNA @ VELLA GUNA @ GUNASEKARAN Vs. S. VELAYUDHAM	November 4, 2013
GURU NANAK COLLEGE Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	August 6, 2013
GURUVIJAYAN Vs. SECRETARY TO THE GOVERNMENT, DEPARTMENT OF HOME	September 10, 2013
H RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	March 14, 2013
H. FERNANDO Vs. ALLIED COAL (P) LTD	January 11, 2013
H. JAINULLABUDEEN Vs. COMMISSIONER CORPORATION OF CHENNAI	September 13, 2013
HABIUNNISA Vs. STATE OF TAMIL NADU	January 7, 2013
HAJI WAPPA Vs. STATE	July 19, 2013
HAMSAVENI Vs. INSPECTOR OF POLICE	February 18, 2013
HARI FABRICS Vs. KULANDAIVEL	July 18, 2013
HARI KRISHNAN Vs. STATE	August 30, 2013
HARIDAS PURUSHOTHAMAS Vs. CHENNAI METROPOLITAN WATER	January 24, 2013
HARIHAR ALLOYS PVT. LTD Vs. SUPERINTENDING ENGINEER	March 12, 2013
HARIKRISHNAN Vs. ELUMALAI; STATE OF TAMIL NADU	February 8, 2013
HARIKRISHNAN DAGA Vs. LOKNATH RAO	August 7, 2013
HARISH GOPAL Vs. CASTROL INDIA LTD.	August 16, 2013
HARVEY NAGAR RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR, MADURAI	March 13, 2013
HAVA AMMAL (DECEASED) AND ORS Vs. JAHABAR ALI (DECEASED) AND ORS	August 14, 2013
HDFC BANK Vs. STATE, REP.BY THE INSPECTOR OF POLICE, CHENNAI	July 29, 2013
HEMA MOHNOT Vs. STATE	January 21, 2013
HEMALATHA Vs. S CHANDRASEKARAN	September 4, 2013
HINDUJA LEYLAND FINANCE Vs. KAILASH CHANDRA SETHI	April 9, 2013
HINDUJA LEYLAND FINANCE LIMITED Vs. JAFFER KHAN	April 5, 2013
HINDUJA LEYLAND FINANCE LIMITED Vs. ROBERT SAM	March 5, 2013
HINDUSTAN CONTAINER TERMINAL Vs. TIRUVOTTIYUR MUNICIPALITY	August 27, 2013
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SAROJ RAJANIKANT	April 29, 2013
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. P.V. SUBBIAH	April 19, 2013
HINDUSTAN UNILIVER LIMITED Vs. ANNAPOORNA FOODS	January 31, 2013
HINDUSTRAN PETROLEUM CORPORATION LIMITED Vs. V.RAJENDRAN	June 24, 2013
HOEWITZER ORGANIC CHEMICAL CO Vs. DIRECTOR GENERAL OF FOREIGN TRADE	April 12, 2013
HOME SECRETARY GOVERNMENT OF TAMIL NADU Vs. ERA.SELVAM	April 13, 2013
HOTEL GURU PVT. LTD. Vs. DEPUTY DIRECTOR,REGIONAL OFFICE	March 25, 2013
HWASHIN AUTOMOTIVES INDIA PVT. LTD. Vs. STATE OF TAMIL NADU	November 21, 2013
HYUNDAI MOTOR INDIA LTD Vs. REVISIONAL AUTHORITY	January 7, 2013
I PADMAVATHY Vs. STATE OF TAMIL NADU	July 2, 2013
I SHEIK MATHAR Vs. TAMILNADU ELECTRICITY BOARD AND ORS	December 17, 2013
I.RAMACHANDRAN Vs. GOVERNMENT OF TAMIL NADU	February 22, 2013
I.RAVICHANDRAN @ RAVI SAM Vs. STATE REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT	January 4, 2013
I.SURIYA Vs. CHIEF SECRETARY TO GOVERNMENT	August 14, 2013
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. KANNUSAMY	January 24, 2013
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. CHINNASAMY	November 4, 2013
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RAJENDRAN	August 26, 2013
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SUMATHI AND ORS	November 12, 2013
ICICI LOMBARD MOTOR INSURANCE CO LTD Vs. M SENTHIL KUMAR @ KARUPUSAMY	November 20, 2013
IDBI BANK LIMITED Vs. OFFICIAL LIQUIDATOR	October 4, 2013
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SARASWATHI AND ORS	January 10, 2013
IFFCO TOKKIYO GENERAL INSURANCE CO. LTD. Vs. C.SUGANANDAM	November 19, 2013
IFFCO TOKYO GENERAL INSURANCE COMPANY PRIVATE LIMITED Vs. M ELANGIYAM; V MURUGESAN	February 5, 2013
IFFCO TOKYO GENERAL INSURANCE COMPANY PRIVATE LIMITED Vs. V KANDASAMY; V MURUGESAN	February 5, 2013
IFFCO TOKYO GENERAL INSURANCE COMPANY PRIVATE LIMITED Vs. ARUKKANI; V MURUGESAN	February 5, 2013
ILAYAPERUMAL Vs. MADRAS CEMENTS	November 8, 2013
ILAYARAJA Vs. STATE	April 12, 2013
IMPERIAL GRANITES PVT. LIMITED Vs. STATE OF TAMIL NADU	April 30, 2013
IN RE Vs. STATE	February 12, 2013
IN RE : PETER RAMESH KUMAR, ADVOCATE Vs. XYZ	November 22, 2013
IN RE: INTERNATIONAL TRAVEL HOUSE PVT. LTD Vs. STATE	April 17, 2013
IN RE: STERLITE INDUSTRIES (INDIA) LTD. Vs. STATE	July 25, 2013
INDIA CEMENT CAPITAL LIMITED Vs. AUTO PINS LTD	March 15, 2013
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	February 11, 2013
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	October 31, 2013
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	June 27, 2013
INDIA PISTONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	January 10, 2013
INDIA SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS	April 30, 2013
INDIAN AUTO GAS COMPANY LIMITED Vs. K RADHA LAKSHMI	April 2, 2013
INDIAN BANK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	April 30, 2013
INDIAN BANK ASSET RECOVERY MANAGEMENT BRANCH Vs. OFFICIAL LIQUIDATOR	June 24, 2013
INDIAN BANK CIRCLE OFFICE Vs. V.K. BALAJI	July 5, 2013
INDIAN GARNET SAND CO. (P) LTD Vs. STATE OF TAMIL NADU	February 5, 2013
INDIAN OIL CORPORATION LTD Vs. BHAGAWAN BALA SAI ENTERPRISES	April 22, 2013
INDIAN OVERSEAS BANK Vs. C.R.CHANDRASEKARAN	June 17, 2013
INDIRA Vs. KUPPU	March 18, 2013
INDIRA Vs. PRINCIPAL SECRETARYTO GOVERNMENT	June 5, 2013
INDIRA DEVI Vs. G SURESH	April 30, 2013
INDRANI Vs. VIJAYAKUMAR	March 14, 2013
INDU DEVI Vs. AGARWAL SAREE CENTER	January 21, 2013
INDUMATHI Vs. PRESIDENT K.RAYAVARAM VILLAGE PANCHAYAT	April 2, 2013
INDUS IND BANK LTD Vs. MULCHAND B JAIN	February 13, 2013
INICO INBARAJ Vs. STATE	August 14, 2013
INSTITUTE OF THE BROTHERS OF ST. PATRICK Vs. STATE	September 18, 2013
INTEGRATED SERVICE POINT PRIVATE LIMITED Vs. DIRECTOR OF SUGAR	February 26, 2013
INTELLIGENCE OFFICER NCB Vs. SELVI	April 3, 2013
ISAC NEWTON Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD	October 28, 2013
ISSAC ISAAC MATHAI Vs. SOWKHYA WAY2HEALTH P. LTD.	March 1, 2013
IT EXPRESSWAY LIMITED Vs. ASCENT ENGINEERS	March 27, 2013
ITAKEM FINECHEM P. LTD Vs. TAURUS GKK LEATHERS P. LTD.	March 19, 2013
ITC LIMITED Vs. SECRETARY TO GOVERNMENT AND ORS	December 5, 2013
ITC LTD. Vs. COMMISSIONER OF C. EX., CHENNAI-IV	December 6, 2013
IYAPPAN Vs. STATE	March 27, 2013
J JAMES Vs. MANAGER, STATE BANK OF PATIALA, CHENNAI	December 19, 2013
J PARVATHY Vs. ABDUL RAHIM AND ORS	October 31, 2013
J STANISLAUS Vs. UNION OF INDIA	March 15, 2013
J W MANJULA VIJAYAKUMARI AND ORS Vs. STATE OF TAMIL NADU	June 11, 2013
J. ALEX PONSEELAN Vs. DIRECTOR GENERAL OF POLICE	November 7, 2013
J. ANANTHA MERCELIN Vs. M. BARANIRAJ UDAIYAR	January 3, 2013
J. ANTONY CLARA Vs. STATE OF TAMILNADU	October 1, 2013
J. JOHN JABA SINGH Vs. K. INDIRA	September 23, 2013
J. JOSEPH IRUDAYARAJ Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	November 6, 2013
J. SADIQ BATCHA Vs. A. MOHAMED KASIM	March 22, 2013
J. SHIVAKUMAR Vs. P.N.T. CHANDRU, MANAGING DIRECTOR	September 24, 2013
J. SUMATHI Vs. SUPERINTENDENT OF POLICE	January 9, 2013
J. UMAMAGESWARI Vs. P. SOUNDARARAJAN	September 20, 2013
J.ABDUL RAHIM Vs. STATE OF TAMIL NADU	November 19, 2013
J.AKILA Vs. STATE OF TAMIL NADU	January 29, 2013
J.BHAKTHAVATHSALA RAO Vs. CORPORATION OF CHENNAI	June 26, 2013
J.JAYABALS Vs. JUNIOR ELECTRICITY ENGINEER TAMIL NADU	July 10, 2013
J.M.V. AMARJOTHI Vs. DIRECTOR OF MEDICAL EDUCATION	September 25, 2013
J.R. SIVAGNANAM Vs. DISTRICT COLLECTOR, OFFICE	February 8, 2013
J.RAJAGOPALAN Vs. UMA MAHESWARI	August 16, 2013
J.S. GODWIN Vs. J.S. JASHMIN STELLAH	November 27, 2013
J.SAJITH Vs. SECRETARY TO THE GOVERNMENT	April 22, 2013
J.SEKAR Vs. METROPOLITAN TRANSPORT CORPORATION	January 4, 2013
J.SELVAM Vs. DISTRICT COLLECTOR	August 20, 2013
J.SIVAKUMAR Vs. GOVERNMENT OF TAMIL NADU	November 19, 2013
JABAMALAIMANICKAM Vs. MALAISAMY	April 3, 2013
JAGANATHAN Vs. PRESIDING OFFICER	April 15, 2013
JAGDALE INDUSTRIES LIMITED Vs. HALEWOOD LABORATORIES PVT LTD	April 12, 2013
JAMUNA Vs. KARMEGAM	June 20, 2013
JANA STEELS Vs. ASSISTANT COMMISSIONER (CT)	July 17, 2013
JAYA @ JAYALAKSHMI Vs. PADMA @ PADMAVATHI	April 4, 2013
JAYACHANDRAN Vs. MANJULA	October 11, 2013
JAYACHANDRAN & BROS. Vs. NAGAPATTINAM MUNICIPALITY	July 26, 2013
JAYAKRISHNA FLOUR MILLS PVT.LTD Vs. CHAIRMAN, RAILWAY BOARD, RAIL BHAVAN	March 27, 2013
JAYAKUMAR AND ANOTHER Vs. NITHYANANDAM AND ANOTHER	June 20, 2013
JAYAKUMAR, FORMERLY INSPECTOR OF POLICE, NIB CID Vs. THE SECRETARY TO GOVERNMENT, HOME (POL.II) DEPARTMENT AND THE DIRECTOR GENERAL OF POLICE	December 12, 2013
JAYALAKSHMI Vs. GANAPATHY	November 5, 2013
JAYALAKSHMI Vs. TAMIL NADU	August 13, 2013
JAYAM & CO, REPRESENTED BY ITS PARTNER, S JAYAPRAKASH Vs. ASSISTANT COMMISSIONER (CT) MAIN AMAINDAKARAI	July 17, 2013
JAYAMOORTHY Vs. PALANI	June 24, 2013
JAYANTH BHATTACHARJEE Vs. LALIT STEEL SUPPLIERS	May 15, 2013
JAYAVEL Vs. STATE	April 15, 2013
JAYAVEL @ JAYABAL Vs. ANURATHA	December 20, 2013
JEEVANA SCHOOLS Vs. STATE OF TAMIL NADU	September 19, 2013
JESSOP AND CO LTD AND ORS Vs. STATE OF TAMIL NADU AND ORS	November 7, 2013
JEYAM Vs. MINOR REJIMOON	July 19, 2013
JEYAM Vs. K PARAMESWARI	August 30, 2013
JEYAMANI Vs. SECRETARY TO THE GOVT	April 23, 2013
JOEL Vs. STATE OF TAMIL NADU	August 14, 2013
JOHARA UMMAL Vs. S M OMAR	July 10, 2013
JOINT COMMISSIONER (CT)-III Vs. MKS INDUSTRIES	November 4, 2013
JOINT SECRETARY, MINISTRY OF FINANCE Vs. RAMA SUBBA REDDY ARAVA	February 28, 2013
JOSEPH Vs. DEPUTY INSPECTOR GENERAL OF POLICE	August 22, 2013
JOSEPH ATHMA PILLAI Vs. R. GOVINDARAJAN	January 31, 2013
JOSEPH JAYARAJ Vs. PRESIDING OFFICER, LABOUR COURT, PONDICHERRY	November 19, 2013
JOTHI Vs. JOINT SUB-REGISTRAR, DISTRICT REGISTRAR	September 20, 2013
JOTHI ENGINEERING WORKS Vs. STATE OF TAMIL NADU	September 25, 2013
JOTHIMANI (DECEASED) AND ORS Vs. M PALANISAMY AND ORS	August 5, 2013
K A THIRUPATHI RAJA Vs. ASWIN KOTNIS	August 30, 2013
K ARASU Vs. K N MURALI AND ORS	December 18, 2013
K ARUMUGAM Vs. SECRETARY TO GOVERNMENT AND ORS	August 30, 2013
K ARUMUGAM Vs. MEERA	July 15, 2013
K BALADHANDAYUDAM Vs. P S R SATHIYAMURTHY	April 2, 2013
K C V NAVAKANTHAN Vs. R VENKATACHALAM; UNITED INDIA INSURANCE COMPANY LIMITED	February 6, 2013
K CHANDRABOSE Vs. STATE REP. BY INTELLIGENCE OFFICER	April 26, 2013
K D P PROPERTIES PVT LTD Vs. SUB REGISTRAR	March 13, 2013
K DAYALAN Vs. COMMANDANT TN SPECIAL POLICE III BATTALION AND ORS	October 9, 2013
K DESAM AND ORS Vs. N VENUGOPAL AND ORS	November 28, 2013
K DHARMARAJ Vs. MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD	November 4, 2013
K GAJENDRAN Vs. DISTRICT COLLECTOR SALEM	December 18, 2013
K JEYAVEERAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT AND ORS	November 18, 2013
K K RAMASAMY Vs. KANNAPPAN	April 3, 2013
K KAMARAJ Vs. STATE	March 22, 2013
K KRISHNAMURTHY Vs. K SURESH KUMAR	March 19, 2013
K KUBERAN Vs. MANAGEMENT OF EXPRESS PUBLICATIONS LTD	September 3, 2013
K M KARUPPANA GOUNDER Vs. REVENUE DIVISIONAL OFFICER	July 29, 2013
K MADAIYAN AND ORS Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION AND ORS	November 19, 2013
K MADHAVAN NAIDU S/O M K RAJAGOPAL NAIDU AND ORS Vs. RAJINI BALAKRISHNAN AND ORS	November 18, 2013
K MALLIKESAN Vs. GENERAL MANAGER	April 5, 2013
K MANOHARAN Vs. PRESIDING OFFICER LABOUR COURT MADURAI	December 6, 2013
K MEENAKSHI AND ORS Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD AND ORS	November 21, 2013
K MUNISWARI Vs. REGIONAL DIRECTOR	June 18, 2013
K MURUGESAN Vs. K GOVINDAN	April 19, 2013
K MURUGESWARI Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD AND ORS	November 20, 2013
K MUTHALAGU; K MURUGESWARI AND ORS Vs. GOVERNMENT OF TAMIL NADU AND ORS	September 20, 2013
K MUTHUVENI Vs. SECRETARY MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT CHENNAI	August 23, 2013
K N PUSHPAVALLI Vs. BAR COUNCIL OF TAMIL NADU	February 26, 2013
K P ELUMALAI Vs. RAJI PILLAI AND ORS	February 13, 2013
K PERIYASAMY Vs. WTATE, BY INSPECTOR OF POLICE	January 31, 2013
K R NARAYANAN AND ORS Vs. N SRINIVASAN AND ORS	August 27, 2013
K RADHAKRISHNAN Vs. LAND COMMISSIONER	August 12, 2013
K RAGHUPATHY Vs. K R PANEERSELVAM	July 16, 2013
K RAJAMANICKAM Vs. S VALLI	September 3, 2013
K RAJENDRAN Vs. CHIEF SECRETARY AND ORS	December 19, 2013
K RAJENDRAN Vs. STATE OF TAMIL NADU	August 5, 2013
K RAJENDRAN Vs. TAMILNADU INDUSTRIAL DEVELOPMENT CORPORATION LTD	June 4, 2013
K RAMAKRISHNAN Vs. A BABU; NATIONAL INSURANCE COMPANY LIMITED	March 12, 2013
K RAMESH KUMAR Vs. STATE	April 12, 2013
K RANGASAMY Vs. REGISTRAR STATE HUMAN RIGHTS	February 15, 2013
K RANJANI Vs. STATE OF TAMIL NADU AND ORS	November 26, 2013
K S ABDUL RASHID Vs. STATE OF TAMIL NADU AND ORS	August 22, 2013
K S CHANDRASEKARAN Vs. MARAGATHAMMAL	August 13, 2013
K S KUMARASAMY Vs. MOHAMMED ISMAIL MANZIL WAKF	July 10, 2013
K S M AMINTHA SHARIFA Vs. EXECUTIVE ENGINEER ZONE X CORPORATION OF CHENNAI	August 30, 2013
K S MASTHAN Vs. DISTRICT COLLECTOR AND ORS	October 3, 2013
K SAMUNDI GOUNDER Vs. SAMARAJ	April 5, 2013
K SANKARAN Vs. PRESIDING OFFICER	August 12, 2013
K SANTHANAKRISHNAN Vs. DEPUTY SUPERINTENDENT OF POLICE MAYILADUTHURAI	August 6, 2013
K SATHYAMURTHY Vs. JOINT REGISTRAR	February 22, 2013
K SEGAR Vs. M RAMASAMY	July 18, 2013
K SENTHILKUMAR Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	August 16, 2013
K SESHADRI; MALATHI SESHADRI; VIJAY SESHADRI; GAYATHRI RAJKUMAR; SRIVIDYA JAIGANESH; ANIL SESHADRI Vs. VASANTHA BALAKRISHNAN; K GOPAL; K GOPAL	April 5, 2013
K SHANMUGAM Vs. C SAMIAPPAN	September 10, 2013
K SHANMUGAM AND ORS Vs. JAYAKUMAR AND ORS	September 17, 2013
K SIVAKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS	November 26, 2013
K SUBRAMANIAN Vs. UNION OF INDIA AND ORS	December 10, 2013
K SUNDARPRASAD Vs. S KULASEKARAALWAR; ORIENTAL INSURANCE COMPANY LIMITED	February 28, 2013
K THANGAVEL Vs. RAMASAMY	February 26, 2013
K THAYUMANAVAN Vs. DIRECTOR GENERAL OF POLICE	August 6, 2013
K V CHITRA Vs. INSPECTOR GENERAL (REGISTRATION) AND ORS	November 8, 2013
K V VANAJA Vs. SECRETARY TO GOVERNMENT	March 7, 2013
K VETRISELVAN Vs. REGISTRAR TAMIL NADU DR MGR MEDICAL UNIVERSITY	June 14, 2013
K-BIT BRAVE SOURCING PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	September 11, 2013
K. ABDUL MUNEER Vs. CHAIRMAN, TAMILNADU ELECTRICITY	September 20, 2013
K. ALAGARSAMY Vs. UNION OF INDIA	September 6, 2013
K. ANBUKKARASI Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION	August 14, 2013
K. AROCKIYARAJ Vs. CHIEF JUDICIAL MAGISTRATE	August 27, 2013
K. ARUNAGIRINATHAN Vs. VENUGOPAL	July 8, 2013
K. BALAKRISHNAN Vs. DEPUTY SECRETARY TO GOVT	June 28, 2013
K. BALAMURUGAN Vs. SUPERINTENDENT OF POLICE, DINDIGUL	February 1, 2013
K. BALASUBRAMANIAN Vs. R. PADMA	September 16, 2013
K. BALU Vs. UNION GOVERNMENT OF INDIA, REP. BY ITS SECRETARY & OTHERS	February 25, 2013
K. BHAGYALAKSHMI Vs. DEPUTY COMMISSIONER OF INCOME TAX, MEDIA CIRCLE-I	December 3, 2013
K. CHITHIRAISELVAM Vs. C. VEERABATHIRAN	January 3, 2013
K. DESIKAN Vs. STATE OF TAMIL NADU	March 7, 2013
K. DORAIAN Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY SECRETARY	February 4, 2013
K. DURAISAMY Vs. I.C. SUBRAMANIAM	October 31, 2013
K. GANGADARAN Vs. DISTRICT COLLECTOR	May 17, 2013
K. GUNASEKARAN Vs. MANAGEMENT OF THE NILGIRIS	September 30, 2013
K. ILANGOVAN Vs. DISTRICT COLLECTOR, COIMBATORE DISTRICT	November 4, 2013
K. JEYASABARINATHAN Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. & ANOTHER	August 22, 2013
K. KALIAPPAN Vs. REVENUE DIVISIONAL OFFICER	January 24, 2013
K. KANNAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX, TAMIL NADU	October 1, 2013
K. KANTHA RAO Vs. MURUGESA REDDY	October 29, 2013
K. KARTHIK S/O K. KALAIVANAN Vs. JAYANTHI JYENGAR	October 11, 2013
K. KULANTHAIVEL PILLAI Vs. PASUMPONTHEVAR	January 28, 2013
K. KUMARAN Vs. CENTRAL PENSION ACCOUNTING OFFICE TRIKOOT, NEW DELHI	November 28, 2013
K. MADHAVAN Vs. K.N. SEKAR GENERAL POWER OF ATTORNEY	July 29, 2013
K. MAIDEEN Vs. A. BHAVA NATHAR	January 28, 2013
K. MANI Vs. STATE OF TAMIL NADU	November 18, 2013
K. MEGALA @ PERUNTHIRU Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	January 4, 2013
K. MURUGAN Vs. M. MAHESWARI	July 15, 2013
K. MURUGESAN Vs. INSPECTOR GENERAL OF REGISTRATION	January 10, 2013
K. NAGU Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	January 9, 2013
K. PARTHASARATHY Vs. INSEPCTOR OF POLICE, KANNANKURUCHI	October 29, 2013
K. PONNUSAMY Vs. REGIONAL TRANSPORT OFFICER	September 17, 2013
K. PREMA Vs. HOTEL SARAVANA BHAVAN	November 29, 2013
K. RAJENDRAN Vs. AMBIKAVATHY	January 8, 2013
K. RAMAJEYAM Vs. STATE	November 25, 2013
K. RAMALAKSHMI Vs. SWARNALATHA	November 4, 2013
K. RAMARAJ Vs. STATE BY INSPECTOR OF POLICE CBCID	December 12, 2013
K. RENGANATHAN Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU	March 6, 2013
K. SAMBATH @ CHIDAMBARANATHAN Vs. SUPERINTENDENT ENGINEER	January 2, 2013
K. SATHYAMOORTHY Vs. MUNICIPAL COMMISSIONER,	January 9, 2013
K. SELVAMANI Vs. STATE OF TAMIL NADU	September 25, 2013
K. SELVARA Vs. ADDITIONAL DIRECTOR	January 7, 2013
K. SELVARAJ Vs. LIFE INSURANCE CORPORATION OF INDIA	July 5, 2013
K. SENTHIL KUMAR Vs. SUPERINTENDENT OF POLICE	September 13, 2013
K. SHANTHI Vs. K. SELVAM	January 24, 2013
K. SINGARAM Vs. PADALATRI NARASIMHASWAMY DEVASTHANAM SINGAPERUMAL KOIL AND GOVINDAN	February 12, 2013
K. SRINIVASA RAO Vs. S. NARAYANAN	December 20, 2013
K. SRINIVASAN Vs. STATE OF TAMIL NADU	June 5, 2013
K. SUBRAMANI Vs. P. VENKATACHALAM	January 8, 2013
K. THIAGARAJAN @ THOZHAR THAIGU Vs. COMMISSIONER OF POLICE	October 1, 2013
K. VAIRAVEL PRAKASH Vs. J. JAYALATHA	January 23, 2013
K. VASIKARAN Vs. DISTRICT LEVEL VIGILANCE COMMITTEE	October 31, 2013
K. VIJAYAKUMARI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT	January 11, 2013
K.A. ABUTHAHIR Vs. N. JEEVAKANTHAN	October 3, 2013
K.A. GURUSEKAR Vs. SECRETARY TO GOVERNMENT	September 27, 2013
K.A. SHANMUGASUNDARAM Vs. STATE OF TAMILNADU	January 11, 2013
K.A. ZIA-UL-HUQUE Vs. THE PRINCIPAL DISTRICT JUDGE AND ANOTHER	February 25, 2013
K.A.LOGAN Vs. SUPERINTENDENT OF POLICE	June 11, 2013
K.ALAGUSUNDARAM Vs. GANGA @ GANGABAI	January 2, 2013
K.ARUMUGAM Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT, CHENNAI	August 30, 2013
K.ASHOK Vs. K.PUTTASAMY	July 12, 2013
K.BALAMURUGAN Vs. SUPERINTENDENT OF POLICE	February 1, 2013
K.BALASUBRAMANIAN Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU	February 26, 2013
K.BHASKARAN Vs. COMMISSIONER OF CENTRAL EXCISE	February 6, 2013
K.C. PALANISAMY Vs. CHANDRAN RATNASWAMI	March 22, 2013
K.C.DURAI @ ALAGAPPAN Vs. STATE INSPECTOR OF POLICE	November 8, 2013
K.E.JAYARAMAN Vs. R.BALAKRISHNAN	July 15, 2013
K.ELANGO Vs. SECRETARY STATE OF TAMIL NADU	April 22, 2013
K.G. SOUNDARARAJ Vs. DISTRICT MAGISTRATE	February 5, 2013
K.GOVINDASAMY Vs. A.RAJAMANI	June 24, 2013
K.GOWRAN Vs. STATE OF TAMILNADU	January 24, 2013
K.J. MATHIYALAGAN Vs. DHIVYA	March 11, 2013
K.JAYANTHI Vs. STATE	June 20, 2013
K.K.KARTHIKEYAN Vs. C.R.DEIVASIGAMONY CHETTY	June 17, 2013
K.KALAISELVI Vs. CHENNAI PORT TRUST	March 4, 2013
K.KALAIVANAN Vs. SUPERINTENDENT OF POLICE	March 20, 2013
K.KARAI GOWDER Vs. G.SIDDAN	November 13, 2013
K.KHAYATHRI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	April 3, 2013
K.KRISHNAMOORTHY Vs. STATE OF TAMIL NADU	August 14, 2013
K.KRISHNAMURTHY Vs. K.SURESH KUMAR	March 19, 2013
K.LOGANATHAN Vs. K.SAHADEVAN	February 25, 2013
K.M. AZMATHULLAH BADSHA Vs. SANTHI SWARUP PATNAIK	July 31, 2013
K.M. MOHAMMED FAZAL Vs. ASHRAF	November 27, 2013
K.M.KATHEEJA Vs. APPELLATE TRIBUNAL	July 3, 2013
K.M.RAMANATHAN Vs. RENGASAMY	February 1, 2013
K.M.THAMBURAJAN Vs. TRICHY CAFE (P) LTD	July 12, 2013
K.MEENAKSHI SURESH Vs. SECRETARY TO GOVERNMENT	April 18, 2013
K.MUNUSAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION	November 22, 2013
K.MURUGESAN Vs. JOINT COMMISSIONER	April 1, 2013
K.MUTHUKUMAR Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD (TNEB), CHENNAI	July 12, 2013
K.MUTHUKUMARAN Vs. TEACHERS RECRUITMENT BOARD, REP BY ITS CHAIRMAN	July 18, 2013
K.N. NEHRU Vs. STATE REP. BY DY. S.P. VIGILANCE AND ANTI CORRUPTION, TRICHY	December 19, 2013
K.N. SHANMUGARAMASAMY Vs. DISTRICT COLLECTOR, ERODE	December 17, 2013
K.N. THIAGARAJAN Vs. COMMISSIONER OF CUSTOMS	March 26, 2013
K.NEDUMARAN Vs. CHAIRMAN	March 8, 2013
K.P. ANNADURAI Vs. KALAISELVI	March 22, 2013
K.P.A.MANOKARAN Vs. A.SUBBULAKSHMI	January 2, 2013
K.P.ELAYAPPAN Vs. STATE OF TAMIL NADU	January 23, 2013
K.P.JAYASINGH GLADSTON Vs. AIRPORTS AUTHORITY OF INDIA REP. BY ITS SENIOR MANAGER	February 28, 2013
K.P.S.JAYACHANDRAN Vs. S.JAYASURIYAN	October 22, 2013
K.PALANISAMY Vs. STATE OF TAMIL NADU	September 28, 2013
K.PANDIAN Vs. CHAIRMAN LIC OF INDIA	July 25, 2013
K.PERIYASAMY Vs. SHRIRAM CHITS TAMIL NADU(P)LTD.	February 27, 2013
K.PHILIPRAJA Vs. SUPERINTENDENT OF POLICE	December 13, 2013
K.RAJA USSAIN Vs. S.JOTHI BAI	January 3, 2013
K.RAKKIANNA GOUNDER Vs. SECRETARY GOVERNMENT OF TAMIL NADU	November 29, 2013
K.RAMAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	December 5, 2013
K.RAVEENDRAN Vs. GOVERNMENT OF TAMILNADU	March 27, 2013
K.S. KUPPUKANNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	October 7, 2013
K.S. KUPPUSAMY Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENTS	April 29, 2013
K.S. PALANISAMI Vs. K.S. PONGULAPPAN	October 9, 2013
K.S.MANI Vs. BOARD,TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD	February 4, 2013
K.S.VENKATESAN Vs. SUB INSPECTOR OF POLICE	June 17, 2013
K.SARAVANAN Vs. ICICI BANK LIMITED	September 30, 2013
K.SATHYASEELAN Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD	February 26, 2013
K.SEKAR Vs. R.PALANIVELU	July 3, 2013
K.SELVARAJ Vs. CAROLINE SOJASINGARAYAR	August 16, 2013
K.SHANKAR Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	February 22, 2013
K.SUBHA Vs. DEPUTY INSPECTOR GENERAL OF POLICE	March 4, 2013
K.SUGUNA Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION	April 30, 2013
K.SWAMINATHAN Vs. STATE OF TAMIL NADU	October 11, 2013
K.THILAK KUMAR Vs. CHIEF CONTROLLING REVENUE AUTHORITY & INSPECTOR GENERAL OF REGISTRATION	March 6, 2013
K.UGRAPANDIAN Vs. K.E.RAMALINGAM	June 26, 2013
K.V. LAKSHMIPATHY Vs. J. SENTHAMIZH SELVI	November 26, 2013
K.V. NAGARAJAN Vs. STATE OF TAMILNADU	February 4, 2013
K.VADIVELU Vs. RANGASAMY	September 16, 2013
K.VAIKKAM Vs. S.MEENAMBAL	January 7, 2013
K.VASANTHAKUMARI Vs. K.NAGAPPAN	June 24, 2013
K.VEERABATHIRAN Vs. GOVERNMENT OF TAMIL NADU	August 20, 2013
K.VELMURUGAN Vs. STATE	November 13, 2013
K.VELU Vs. SECRETARY TO GOVERNMENT	December 13, 2013
K.VIJAYAKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE	November 12, 2013
K.VIJAYALAKSHMI Vs. B.PRAKASHAM	January 10, 2013
KADAR BEEVE Vs. ALAGAPPA GOUNDER	August 20, 2013
KAIRUNNISA BEGUM Vs. B.N.SREEDHARA MURTHY	January 11, 2013
KALAI MAGAL ALLOYS STEEL PVT. LTD. Vs. CESTAT, CHENNAI	December 19, 2013
KALAI SELVI Vs. STATE	July 31, 2013
KALAIYAPPA ROADWAYS Vs. REGIONAL TRANSPORT AUTHORITY, MADURAI	November 25, 2013
KALANITHI MARAN Vs. R. KRISHNAMURTHY	February 13, 2013
KALAPANA RADHA Vs. KUTTIYAPPAN	July 29, 2013
KALAVATHY Vs. CHIEF ENGINEER/GENERAL, P.W.D. DEPARTMENT	September 18, 2013
KALIAMMAL Vs. MUTHUSAMY	April 26, 2013
KALIAMMAL Vs. CHENNIAPPA GOUNDER	July 24, 2013
KALIDAS Vs. K P SUBBIAN	July 25, 2013
KALIDAS @ GOVINDAN Vs. MEMBER SECRETARY PUDUCHERRY PLANNING AUTHORITY	December 11, 2013
KALIMUTHU Vs. ASAR KALAIRAJA	June 20, 2013
KALIMUTHU AND ORS Vs. MUNIAKKANNAN S/O NATESAN AND ORS	November 8, 2013
KALIVARATHAN Vs. COMMISSIONER	April 17, 2013
KALLAKURICHI CO-OPERATIVE SUGAR MILLS AND ORS Vs. MANICKAM AND ORS	November 8, 2013
KALPANA Vs. SECRETARY TO GOVERNMENT	February 21, 2013
KALYANI Vs. PRABU	March 15, 2013
KAMAKSHI NEELAKANDAN Vs. NISHA	September 27, 2013
KAMAL BABBAR Vs. M/S.ARUNA HOTELS LTD	April 8, 2013
KAMALA Vs. KULANTHAIVEL	December 11, 2013
KAMALA Vs. SAROJINI	March 15, 2013
KAMALA Vs. DISTRICT COLLECTOR, DHARMAPURI DISTRICT, DHARMAPURI AND ORS	October 31, 2013
KAMALA Vs. STATE OF TAMIL NADU	June 4, 2013
KAMALAKANNAN Vs. KASTHURI	June 24, 2013
KAMATCHI Vs. JANARDHANAN	March 21, 2013
KANCHI ANBUDURAI Vs. REVENUE DIVISIONAL OFFICER	June 19, 2013
KANCHI NAGAR KUDIYIRUPPOR URIMAIYALARGAL NALA SANGAM AND S. VENKATACHALAM Vs. M. RAJA	February 15, 2013
KANDASAMY Vs. SYED HASHIM	November 19, 2013
KANDASAMY Vs. SELVAM	July 9, 2013
KANDASAMY Vs. EKAMBARESHWARAR	July 24, 2013
KANDHAIAH Vs. DURAIRAJ; EDVID AMMAL AND ORS	June 5, 2013
KANDHATHAL Vs. MUTHAMMAL	July 19, 2013
KANI ALIAS KANIAMMA Vs. STATE	June 21, 2013
KANNAMMAL Vs. THE SUB-REGISTRAR O/O THE SUB-REGISTRAR, VILLUPURAM & OTHERS	April 10, 2013
KANNAN Vs. THIRUMARAN	April 1, 2013
KANNAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN LAND TAX	April 15, 2013
KANNIAMMAL Vs. STATE OF TAMIL NADU	June 5, 2013
KANNIYAMMAL Vs. PARIVEL	February 7, 2013
KANNIYAPPAN; SANTHI Vs. B HYDER ALI AND ORS	October 7, 2013
KANTHAMAL Vs. DIRECTOR GENERAL OF POLICE	June 4, 2013
KANYAKA FINE WELD LTD Vs. SUPERINTENDING ENGINEER	January 9, 2013
KARIAPPAN Vs. KONDAPPAN ALIAS KONDATHU GOUNDER AND ORS	August 2, 2013
KARNAM THAKKA BABU Vs. STATE REP. BY INSPECTOR OF POLICE	March 25, 2013
KARTHICK Vs. COMMISSIONER OF POLICE	July 8, 2013
KARTHIK V.R. THONDAIMAN Vs. RAJAGOPALA THONDAIMAN	November 21, 2013
KARUPAATHAL Vs. MUTHUSAMI	July 24, 2013
KARUPPAIAH Vs. NEELAKANDAN	January 23, 2013
KARUPPAN Vs. STATE OF TAMIL NADU	August 1, 2013
KARUPPANNAN Vs. SUPERINTENDENT OF POLICE	August 21, 2013
KARUPPASAMY Vs. VIJAYA	March 15, 2013
KARUPPU Vs. STATE OF TAMIL NADU	February 27, 2013
KARUPPUSAMY Vs. K.C.PALANISAMY	June 11, 2013
KARVENDAN Vs. STATE	November 22, 2013
KASIMANI Vs. THANGAVEL ASARI MALAYARASU THEVAR	January 24, 2013
KASTHURI Vs. C SHANKAR	July 5, 2013
KASTHURI AMMAL Vs. G SAMPATH	February 22, 2013
KASTHURIRANGAN Vs. COMMISSIONER	April 25, 2013
KASTURI & COMPANY Vs. MANAGER TAMIL NADU MERCANTILE BANK CHENNAI	October 29, 2013
KASTURI COMMODITIES PVT LTD Vs. K SHAJAHAN AND ORS	August 16, 2013
KASTURI COMMODITIES PVT LTD Vs. K SHAJAHAN	July 26, 2013
KATHIRESAN Vs. STATE	December 9, 2013
KATTU RAJA Vs. STATE	April 30, 2013
KATTURAJA Vs. STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE	January 31, 2013
KATTURAJA Vs. STATE	October 29, 2013
KAVI BHARATHI VIDYALAYA Vs. SPECIAL OFFICER PRIVATE SCHOOLS FEES DETERMINATION COMMITTEE	April 29, 2013
KAVITHA AND ORS Vs. S PADMANABAN AND ORS	October 29, 2013
KAYA INFRAATECH PROJECTS Vs. AUTHORISED OFFICER	January 3, 2013
KAYA LVIZHI Vs. A SHANMUGAM	February 20, 2013
KDH PROPERTIES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 2, 2013
KENNEL CLUB OF INDIA Vs. UNION OF INDIA	February 8, 2013
KHAJA MOHIDEEN Vs. M.MOHAMMED SALIHA	July 4, 2013
KHIVRAJ MOTORS LIMITED Vs. STATE OF TAMIL NADU	July 3, 2013
KIRAN Vs. STATE OF TAMIL NADU	July 17, 2013
KIRUBAKARAN Vs. COMMISSIONER	November 13, 2013
KITTUSAMY @ KRISHNAN Vs. STATE BY THE INSPECTOR OF POLICE	November 8, 2013
KONDI, S/O.CHITHAN Vs. SELLAMUTHU, S/O. PERIYAN	January 24, 2013
KONE ELEVATOR INDIA PVT. LTD. Vs. COMMERCIAL TAX OFFICER	February 8, 2013
KONE ELEVATOR INDIA PVT. LTD. Vs. SECRETARY MINISTRY OF FINANCE	April 2, 2013
KONGUNADU ARTS AND SCIENCE COLLEGE Vs. GNANAMBIGAI MILLS LTD	September 30, 2013
KOTAK MAHINDRA BANK Vs. R.SUBRAMANIAN	February 21, 2013
KOTTESWARI Vs. MURUGESA CHETTIAR	February 1, 2013
KOUSALYA RAMAKRISHNAN Vs. B.S. PADMAVATHY	November 28, 2013
KOVAIL MANDALA EX SERVICEMEN Vs. UNION OF INDIA	August 5, 2013
KRISHNA EDUCATIONAL & SOCIAL TRUST Vs. INCOME TAX OFFICER	January 31, 2013
KRISHNAKUMAR Vs. V.SEETHALAKSHMI	January 7, 2013
KRISHNAMOORTHY Vs. GOVERNMENT OF TAMIL NADU	August 2, 2013
KRISHNAMOORTHY Vs. NAGESHWARI	April 10, 2013
KRISHNAMOORTHY AND ORS Vs. SUBRAMANIAN AND ORS	November 14, 2013
KRISHNAMURTHY Vs. KARTHIKEYAN, BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED	April 4, 2013
KRISHNAN Vs. GOVERNMENT OF TAMIL NADU	June 14, 2013
KRISHNASAMY Vs. KANNIKA	July 25, 2013
KRISHNASAMY Vs. KANNIKA	August 5, 2013
KRISHNAVENI Vs. SUPERINTENDING ENGINEER KADAMPARAI ELECTRICITY GENERATION BLOCK	July 10, 2013
KSB PUMPS LIMITED Vs. DEPUTY COMMISSIONER FAST TRACK ASSESSMENT CIRCLE-II	April 8, 2013
KSHATRIYA VIDHYASALA Vs. GOVERNMENT OF TAMIL NADU	July 19, 2013
KSJ METAL IMPEX (P) LTD Vs. UNDER SECRETARY GOVERNMENT OF INDIA	January 21, 2013
KSP EDUCATIONAL TRUST Vs. GOVERNMENT OF PUDUCHERRY	November 21, 2013
KUBRABAI Vs. M/S. HYDRAULICS & PRIME MOVERS AGENCIES, PVT. LTD.	August 30, 2013
KULANDAISAMY Vs. INSPECTOR OF POLICE	March 7, 2013
KULANDAIVEL PADAYACHI (DECEASED) AND ORS Vs. MUTHUVEL PADAYACHI AND ORS	February 18, 2013
KULLAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE	August 29, 2013
KUMAR Vs. STATE REPRESENTED BY	March 8, 2013
KUMAR Vs. DHANAPAL	September 30, 2013
KUMARAGIRI TEXTILES Vs. PRESIDING OFFICER	January 29, 2013
KUMARASAMY GOUNDER Vs. V.PALANISAMY	January 23, 2013
KUMI @ KUMARAN Vs. STATE REP. BY INSPECTOR OF POLICE	April 19, 2013
KUMUDHINI SUDHAKAR Vs. STATE BANK OF INDIA	February 26, 2013
KUNJAMMA Vs. LARENCE JOHN	January 2, 2013
KUNJARAM Vs. STATE OF TAMIL NADU	October 30, 2013
KUPPAMMAL Vs. UMAYARANI	March 13, 2013
KUPPAMMAL (DIED) AND ORS Vs. VALLIAMMAL AND ORS	August 13, 2013
KURUMANS PAZHANKUDI (TRIBAL) MAKKAL SANGAM Vs. STATE OF TAMIL NADU AND ORS	October 31, 2013
KUTTI PORICHAN KANDY FOUSY Vs. SPECIAL SECRETARY TO GOVERNMENT	August 13, 2013
KWALITY FUN FOODS AND RESTAURANTS (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 29, 2013
KWALITY TEXTILES Vs. STATE OF TAMIL NADU	August 23, 2013
L AND T FINANCE LTD Vs. G G GRANITES	September 6, 2013
L BAJAJ @ VENKATRAMANAN Vs. RAJI @ RAJASREE	November 19, 2013
L RAVI Vs. PRESIDING OFFICER	July 25, 2013
L SUDALAI Vs. GOKULAM CHIT AND FINANCE COMPANY PVT LTD	November 14, 2013
L. MUTHUSELVI Vs. GOVERNMENT OF TAMIL NADU	October 8, 2013
L. SRINIVASAN Vs. STATE REP BY THE INSPECTOR OF POLICE	September 13, 2013
L. SURESH Vs. YASOTHAMMAL	October 11, 2013
L.MUTHAIAH Vs. SECRETARY TO GOVERNMENT, COMMERCIAL TAXES DEPARTMENT, CHENNAI	August 30, 2013
L.P.ALAGHAPPA CHETTIAR Vs. V.JANARDHANAN	June 19, 2013
L.VENKADESHAN Vs. STATE BY THE ADDITIONAL DEPUTY	March 13, 2013
LAKSHMANAN Vs. STATE BY INSPECTOR OF POLICE	October 25, 2013
LAKSHMI Vs. A GANESAN	August 21, 2013
LAKSHMI Vs. K RAMANI	April 30, 2013
LAKSHMI Vs. SECRETARY TO GOVERNMENT	July 16, 2013
LAKSHMI Vs. V NAGARAJAN AND ORS	September 24, 2013
LAKSHMI Vs. SECRETARY TO THE GOVERNMENT	April 22, 2013
LAKSHMI BRICK INDUSTRIES Vs. TAX RECOVERY OFFICER XXVII	February 1, 2013
LAKSHMI MOHAN Vs. AIRTECH PROJECTS ENGINEERS PVT. LTD	March 22, 2013
LAKSHMI PULVERISERS AND ORS Vs. MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD AND ORS	November 22, 2013
LAKSHMI TRAVELS Vs. INDIAN BANK	July 29, 2013
LALITHA Vs. PONNUSWAMY	January 10, 2013
LALITHA BHARANI Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT AND ORS	November 26, 2013
LANCO INFRATEC LIMITED Vs. CHIEF GENERAL MANAGER (CONTRACTS), NEYVELI LIGNITE CORPORATION LTD	October 10, 2013
LAND ACQUISITION OFFICER, SPECIAL TAHSILDAR (ADW), TINDIVANAM Vs. SUNDARAM	February 6, 2013
LARSEN AND TOUBRO LIMITED AND ORS Vs. UNION TERRITORY OF PONDICHERRY AND ORS	November 8, 2013
LASKHMI RAUSCHENBACH Vs. VALUESOURCE TECHNOLOGIES (P) LTD AND ORS	April 19, 2013
LATHA Vs. STATE OF TAMIL NADU	July 31, 2013
LATHA Vs. K. PURUSHOTHAMAN	October 30, 2013
LATHA KALICHAMY Vs. UNION OF INDIA	January 10, 2013
LBEAAR MATRIC HIGHER SECONDARY SCHOOL, REP. BY ITS CHAIRMAN Vs. COMMISSIONER REVENUE ADMINISTRATION	July 15, 2013
LEAAP INTERNATIONAL PVT. LTD Vs. COMMISSIONER OF SERVICE TAX	April 30, 2013
LEELAVATHI Vs. S. GOVINDAN	April 19, 2013
LEENA ROSELINE @ LEEMA Vs. STATE	October 24, 2013
LEKSHMIPURAM COLLEGE SOCIETY Vs. DISTRICT REGISTRAR KANYAKUMARI DISTRICT	February 7, 2013
LENOVO INDIA (P) LTD Vs. STATE REP. BY INSPECTOR OF POLICE	November 20, 2013
LEO MATRICULATION HIGHER SECONDARY SCHOOL Vs. CHAIR PERSON, PRIVATE SCHOOLS FEE DETERMINATION COMMITTEE	February 8, 2013
LINGA NADAR Vs. MANOHARI	January 28, 2013
LIOYED INSULATIONS (INDIA) LTD. Vs. MAKWUDS INDIA P LTD.	March 19, 2013
LOGANAYAKI Vs. V.SIVAKUMAR	March 21, 2013
LOGESWARI Vs. DISTRICT COLLECTOR	April 4, 2013
LOOMTEX EXPORTS Vs. COMMISSIONER OF C. EX. & S.T.	December 4, 2013
LORDS PARK HOTEL Vs. STATE OF TAMIL NADU	February 22, 2013
LOUIS Vs. SUB-INSPECTOR OF POLICE LALGUDI POLICE	February 1, 2013
M A NITHYANANDA EKAVATHI Vs. SRINATH SRIDEVAN AND ORS	January 30, 2013
M ABDUL REHMAN Vs. MANAGING DIRECTOR METRO TRANSPORT CORPORATION (CHENNAI) LTD AND ORS	September 27, 2013
M ANNAKALANJIYAM Vs. EXECUTIVE ENGINEER; ASSISTANT ACCOUNTS OFFICER	July 31, 2013
M ARUL BOSE Vs. MEMBER SECRETARY, SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU	August 6, 2013
M ARUMUGHAM AND ORS Vs. S NANAM AND ORS	October 24, 2013
M ASHOK KUMAR Vs. N JANARTHANA	April 18, 2013
M CHINNAPILLAI Vs. DISTRICT COLLECTOR	April 10, 2013
M CHINNATHAMBI Vs. PRESIDIND OFFICER LABOUR COURT SALEM	November 20, 2013
M CHITRA Vs. SPECIAL DEPUTY COLLECTOR (STAMPS), CUDDALORE AND ORS	October 1, 2013
M DORAI Vs. CHURCH OF SOUTH INDIA SYNOD AND ORS	April 5, 2013
M EASWARAMOORTHY Vs. C EASWARAMOORTHY	July 29, 2013
M EDWIN ROSARIO AND ORS Vs. GOVERNMENT OF TAMIL NADU, AND ORS	November 11, 2013
M GANDHI AND ORS Vs. REVENUE DIVISIONAL OFFICER HOZUR, KRISHNAGIRI DISTRICT AND ORS	November 13, 2013
M J KANIGAPAREMESHWARI; N GOPI Vs. P V NAGARAJ AND ORS	September 26, 2013
M JAYAKUMAR Vs. GOVERNMENT OF TAMIL NADU	September 13, 2013
M JAYANTHI Vs. ELECTION COMMISSION OF INDIA AND ORS	April 5, 2013
M K V K PALRAJAN Vs. S PERUMAL AND ORS	March 12, 2013
M KAMARAJ Vs. EXECUTIVE ENGINEER, TAMIL NADU SLUM CLEARANCE BOARD, MADURAI	November 20, 2013
M KANDASAMY AND ORS Vs. V SUBRAMANIAN AND ORS	August 26, 2013
M KASIRAJAN CO-ORDINATOR TAMIL NADU OPEN UNIVERSITY AND ORS Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT AND ORS	November 13, 2013
M KATHAPERUMAL Vs. COMMISSIONER; DISTRICT COLLECTOR	August 22, 2013
M KUMAR AND ORS Vs. M MOHANKUMAR AND ORS	November 18, 2013
M L NARAYANAN AND ORS Vs. REVENUE DIVISIONAL OFFICER HOSUR, KRISHNAGIRI DISTRICT AND ORS	November 11, 2013
M LAKSHMANAN Vs. SECRETARY TO GOVERNMENT	July 31, 2013
M LAKSHMI NARAYANA CHOUDHARY Vs. OFFICIAL LIQUIDATOR, HIGH COURT, MADRAS	April 30, 2013
M M MOHAMED ALI Vs. ELITE ELECTRONICS	September 5, 2013
M MAHALINGAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	April 17, 2013
M MAHENDIRAN Vs. SUPERINTENDENT OF POLICE	June 25, 2013
M MANICKAM Vs. R PONNAMMAL	November 26, 2013
M MARIAPUSHPAM Vs. ACCOUNTANT GENERAL AND ORS	August 7, 2013
M MOHANAN Vs. NEW INDIA ASSURANCE CO LTD ,; R SRINIVASAN; S PRIYADARSHINI	April 15, 2013
M MURUGAN Vs. CO-OPERATIVE SUB REGISTRAR/FIELD AND ORS	November 4, 2013
M MURUGESAN Vs. REVENUE DIVISIONAL OFFICER DHARMAPURI, DHARMAPURI DISTRICT	November 26, 2013
M NAGAJOTHI Vs. INSPECTOR GENERAL OF REGISTRATION AND ORS	February 1, 2013
M NAGARAJAN Vs. KUMUDHAVALLI	November 11, 2013
M OBILLIAPPA Vs. DISTRICT COLLECTOR AND CHAIRPERSON AND ORS	November 5, 2013
M PACKRISAMY Vs. ARBITRATOR/DISTRICT COLLECTOR AND ORS	December 12, 2013
M PADMAVATHY Vs. GOVERNMENT OF TAMIL NADU	June 17, 2013
M PAUL AMMAL Vs. DISTRICT COLLECTOR AND ORS	December 6, 2013
M PIRAVI PERUMAL Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU	July 3, 2013
M PONGIANAN Vs. STATE OF TAMIL NADU	July 3, 2013
M PRABHARAN Vs. SUPERINTENDING ENGINEER	December 20, 2013
M R CHANDRASEKARAN Vs. N SWAMINATHAN (DIED) NANDAKUMAR	August 22, 2013
M R TILES Vs. STATE OF TAMILNADU	November 13, 2013
M RAJAMANICKAM Vs. STATE OF TAMIL NADU	August 23, 2013
M RAJAPPA ALIAS SULTAN Vs. STATE OF TAMIL NADU; DISTRICT COLLECTOR/DISTRICT MAGISTRATE COLLECTORATE; SUPERINTENDENT OF CENTRAL PRISON	January 9, 2013
M RAJENDRAN Vs. M CHINNAPPAN	November 5, 2013
M RAMACHANDRAN Vs. CHAIRMAN, TAMIL NADU PUBLIC SERVICE COMMISSION AND ORS	August 30, 2013
M RAMAKRISHNAN Vs. DISTRICT COLLECTOR AND ORS	December 6, 2013
M RAMASUBRAMANI Vs. CENTRAL ADMINISTRATIVE	September 30, 2013
M RAMULA Vs. STATE OF TAMIL NADU	June 21, 2013
M RAVINDRAN Vs. V RAMACHANDRAN	April 15, 2013
M S MOHAMMED ARIF Vs. M DEVADOSS	April 8, 2013
M S MURUGESAN Vs. DISTRICT COLLECTOR	April 5, 2013
M S SARAVANAN Vs. S M JEYARAJ	November 4, 2013
M SADDAM Vs. REGISTRAR TAMIL NADU DR MGR MEDICAL UNIVERSITY CHENNAI 32	December 20, 2013
M SARASWATHY Vs. UNION OF INDIA	November 29, 2013
M SEKAR CT NO 824580182 CENTRAL INDUSTRIAL SECURITY FORCE Vs. CHAIRMAN AND MANAGING DIRECTOR AND ORS	November 18, 2013
M SENTHAMIZH SELVAN Vs. UNION OF INDIA	July 3, 2013
M SHYAMALA; MINOR M ABIRAMI; MINOR M ANUSUYA; MINOR M ARTHI; R PONNAMMA Vs. UNION OF INDIA	September 30, 2013
M SIVAKUMAR Vs. DIRECTOR, SHAHI EXPORT HOUSE, AND ORS	November 7, 2013
M SUMATHI Vs. RADHA AMMAL (DIED) AND ORS	December 19, 2013
M SUSEELA Vs. STATE OF TAMIL NADU	July 4, 2013
M SUSEELAMMA Vs. CHIEF CONTROLLING REVENUE AUTHORITY, CHENNAI	October 28, 2013
M THANGAVEL Vs. ASSISTANT SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION	October 11, 2013
M THANGAVEL Vs. DEPUTY COMMISSIONER OF LABOUR	August 27, 2013
M THIAGARAJAN Vs. COLLECTOR AND ORS	November 26, 2013
M THIYAGARAJAN Vs. GEETHA	February 21, 2013
M VASANTHA RAJALAKSHMI Vs. SECRETARY TO GOVERNMENT	July 8, 2013
M VEERAPATHIRAN Vs. REVENUE DIVISIONAL OFFICER	November 21, 2013
M VELUDURAI Vs. STATE	June 17, 2013
M VIJAY ANAND Vs. CUSTOMS EXCISE AND SERVICE TAX	April 15, 2013
M VISVASAM Vs. BLOCK DEVELOPMENT OFFICER (VILLAGE PANCHAYAT) MELA NEELITHANALLUR AND OTHERS	October 29, 2013
M. ABDUL HASAN Vs. A. MAIMOONAMAL	December 20, 2013
M. ABDUL MAJEED KHAN Vs. SURAIYA BEGAM	January 4, 2013
M. AMMASIAMMAL Vs. GENERAL MANAGER SOUTHERN RAILWAYS	January 23, 2013
M. BALASUBRAMANIAM Vs. M. RATHNA	July 16, 2013
M. BASHEER AHAMED Vs. COMMISSIONER OF INCOME TAX	February 18, 2013
M. CHANDRASEKARAN Vs. SECRETARY HEALTH & FAMILY WELFARE DEPARTMENT	July 30, 2013
M. CHELLAPANDI NADAR Vs. J. SUBBULAKSHMIAMMAL	January 11, 2013
M. CHINNASAMY Vs. THE TAMIL NADU ELECTRICITY BOARD REP. BY ITS CHAIRMAN & ANOTHER	February 11, 2013
M. DHARMALINGAM Vs. ANBU	October 30, 2013
M. DHAVAMANI CHRISTOBER Vs. S. DAVID AMIRTHA RAJAN	January 30, 2013
M. DHAVAMANI CHRISTOBER Vs. S. DAVID AMIRTHA RAJAN	January 1, 2013
M. EASWARAN Vs. D. HARIHARAN	January 30, 2013
M. ESAKIRAJ Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI	August 6, 2013
M. GANESAN Vs. STATE	November 28, 2013
M. GOVINDAN Vs. STATE	November 25, 2013
M. GOVINDASAMY Vs. S. SULOCHANA	February 8, 2013
M. HAKEEM MAIDHEEN Vs. G. MURUGESAN	January 2, 2013
M. JAYABHARATHI Vs. ADDITIONAL CHIEF SECRETARY/COMMISSIONER OF REVENUE	June 14, 2013
M. JAYAKUMAR Vs. GOVERNMENT OF TAMILNADU	September 13, 2013
M. JAYARAJ @ RAMAJAYAM Vs. UNION OF INDIA	December 16, 2013
M. JEYASANKAR Vs. R. MALATHI	January 22, 2013
M. JIKKI Vs. R. RAJAGOPALAN	September 19, 2013
M. JOSEPH LOUIS ALOYSIUS Vs. J.J. MOHAN	October 7, 2013
M. KANNAN Vs. REGISTRAR, MADURAI KAMARAJ UNIVERSITY	January 21, 2013
M. KANTHIMATHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	January 30, 2013
M. KARUPPAIAH Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY	January 30, 2013
M. KASI Vs. INDIAN BANK	February 21, 2013
M. KASIRAJAN CO-ORDINATOR TAMIL NADU OPEN UNIVERSITY Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT	November 13, 2013
M. KENDRA DEVI Vs. THE GOVERNMENT OF TAMILNADU, REP. BY ITS SECRETARY, LABOUR AND EMPLOYMENT DEPARTMENT, FORT ST. GEORGE, CHENNAI AND ORS.	January 22, 2013
M. KUMARAN Vs. STATE	September 27, 2013
M. MANIMARAN Vs. SPECIAL COMMISSIONER FOR REVENUE	September 12, 2013
M. MANOHARAN Vs. ASSISTANT EXECUTIVE ENGINEER TAMIL NADU	July 17, 2013
M. MOHANAN Vs. R. SRINIVASAN	April 15, 2013
M. MURUGESAN Vs. R. RAMESWARI	January 4, 2013
M. MUTHUMUNIYANDI Vs. DIRECTOR, O/O THE SOCIAL WELFARE	January 9, 2013
M. NATARAJAN Vs. STATE OF TAMIL NADU, REP. BY SECRETARY	August 1, 2013
M. NAZAR Vs. KASARA BEEVI	January 28, 2013
M. OCHU BALU Vs. COMMISSIONER OF POLICE	February 6, 2013
M. PALANIAPPAN Vs. DISTRICT REGISTRAR, VIRUDHUNAGAR REGISTRATION DISTRICT & ANOTHER	April 15, 2013
M. PARAMASIVAM Vs. AYYANAR	January 23, 2013
M. PARI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY	June 18, 2013
M. PREMA Vs. LAKSHMI	January 31, 2013
M. PRINCE MANOHAR Vs. BHIMA LAKSHMI NARASAMMAH	November 20, 2013
M. RAJAPPA @ SULTAN Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT	January 9, 2013
M. RAJENDRAN Vs. M. SHANMUGAM	July 19, 2013
M. RAMADOSS AND OTHERS Vs. UNION OF INDIA AND OTHERS	February 7, 2013
M. RAMALINGAM Vs. K. VIJAYAKUMAR	February 8, 2013
M. RAVI Vs. BASKAR	September 18, 2013
M. RENGARAJAN Vs. THE LICENSING AUTHORITY, THE REGIONAL TRANSPORT OFFICER	December 6, 2013
M. SADAYANDI Vs. COLLECTOR, MADURAI DISTRICT	January 11, 2013
M. SALEEM BAIG Vs. DISTRICT COLLECTOR, SIVAGANGAI	September 18, 2013
M. SELVARAJ Vs. S. SUBRAMANIAN	November 20, 2013
M. SENGABAGAM Vs. V. VINOD KUMAR	September 5, 2013
M. SENTHIL KUMAR Vs. DISTRICT COLLECTOR, KANCHEEPURAM	December 6, 2013
M. SHOBANA Vs. ASSISTANT DIRECTOR, DIRECTORATE	September 25, 2013
M. THANGARAJ Vs. VIRUDHUNAGAR REPRESENTED BY ITS MANAGING TRUSTEE P. JEYAPANDIAN	January 22, 2013
M. THILLAIKKARASI Vs. KALAVATHI	September 11, 2013
M. THONTHI Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL CUM LABOUR COURT	October 11, 2013
M. UMAYASEKAR Vs. PRINCIPLE SECRETARY TO GOVERNMENT	January 29, 2013
M. VAIRAMUTU Vs. SUPERINTENDENT OF POLICE	January 22, 2013
M. VENKATESAN Vs. C.T. VIJITHA	February 27, 2013
M. VENUGOPAL Vs. STATE OF TAMIL NADU	July 31, 2013
M. VIJAYAKUMAR Vs. A. LEO CHARLES	February 7, 2013
M. VIJAYALAKSHMI Vs. AUTHORISED OFFICER, STATE BANK OF INDIA	October 28, 2013
M. YOSEPH NEETHI Vs. DISTRICT REVENUE, DINDIGUL	September 18, 2013
M.A. ABDUL SALAM Vs. S. ABDUL SALAM	January 11, 2013
M.ABDUL RAHMAN Vs. TRANSPORT COMMISSIONER	January 23, 2013
M.ABDUL SHUKEER Vs. CHAIRMAN AND MANAGING DIRECTOR	January 9, 2013
M.ALI BABA Vs. SELVAM THAOL METHA	January 2, 2013
M.ALMAS ALI Vs. PRINCIPAL SECRETARY TO GOVERNMENT	January 18, 2013
M.ANDAL Vs. COMMERCIAL TAX OFFICER	March 14, 2013
M.ARUMUGAM Vs. STATE OF TAMIL NADU	January 29, 2013
M.B. KUMAR GANESH Vs. COMMISSIONER OF POLICE	September 27, 2013
M.BALAMURUGAN Vs. V.SUNDARAMOORTHY	March 27, 2013
M.BALASUNDARAM Vs. SENIOR COMMANDANT	May 8, 2013
M.DANIEL SELVARAJ Vs. V.SAKTHIVEL	April 1, 2013
M.DHANDAPANI Vs. P.K.RAMAKRISHNAN	April 22, 2013
M.ERNEST GABRIEL Vs. TUTICORIN PORT TRUST, REP. BY ITS CHAIRMAN, TUTICORIN	July 11, 2013
M.GREGORY RETNARAJ,S/O.G.S.MUTHU,PROPRIETOR,RETNA FINANCE Vs. M.KUMARADHAS	January 28, 2013
M.H.JAWAHIRULLAH Vs. GOVERNMENT OF TAMIL NADU	March 25, 2013
M.K. INDHIRA Vs. SUPERINTENDENT OF POLICE	January 28, 2013
M.K. SELVARAJ Vs. HAMEED FATHIMA GHANI	July 12, 2013
M.K.PALANICHAMY Vs. SUPERINTENDENT OF POLICE	June 26, 2013
M.K.SULTHAN Vs. HAMEED SHAFI	August 19, 2013
M.KAMAL ABDHUL NAZAR Vs. SPECIAL OFFICER/THE MANAGEMENT	January 18, 2013
M.KANAGASABAPATHY Vs. THE PRINCIPAL	April 12, 2013
M.KENDRA DEVI Vs. GOVERNMENT OF TAMIL NADU	January 22, 2013
M.KUMAR Vs. M.MOHANKUMAR	November 18, 2013
M.LILLYPUSHPAM Vs. TAHSILDAR	February 22, 2013
M.M. ENGINEERS (P) LTD. Vs. COMMERCIAL TAX OFFICER, COIMBATORE	April 1, 2013
M.MANPREETH SINGH Vs. ASSISTANT ENGINEER	August 21, 2013
M.MARIMUTHU Vs. KUPPAYAMMAL	June 5, 2013
M.MEENAKSHINATHAN Vs. ASSISTANT DIRECTOR OF SERICULTURE	April 1, 2013
M.MURUGAN Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER	October 28, 2013
M.MURUGESAN Vs. R.RAMESWARI	January 4, 2013
M.MUTHUSWAMY Vs. PRINCIPAL PACHAIYAPPAN COLLEGE	January 28, 2013
M.N. ANSARI Vs. M.N. MOHAIDEEN PILLAI	January 31, 2013
M.OBILLIAPPA Vs. DISTRICT COLLECTOR AND CHAIRPERSON	November 5, 2013
M.OCHA THEVAR Vs. STATE OF TAMIL NADU	April 18, 2013
M.P. DHINAKAR Vs. G. RAJAGOPAL	January 24, 2013
M.P. NALINI Vs. R. KARTHIKEYAN	February 11, 2013
M.P.DEVENDRAN Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	March 14, 2013
M.P.JAYASEKAR Vs. R.ROBINSON	January 2, 2013
M.P.PALANIAPPAN Vs. C.RATHINASAMY	January 8, 2013
M.PALANISAMY Vs. PREMA	July 8, 2013
M.PONNUSAMY Vs. UNIVERSITY OF MADRAS	January 8, 2013
M.R. GOPINATHAN Vs. R.B. MANIKANDAN	January 29, 2013
M.R. KHAPALI Vs. PRINCIPAL SECRETARY	December 16, 2013
M.R. SUDHAKAR Vs. JINNAH	July 29, 2013
M.R.SUBRAMANIAN Vs. T.K.V.S.L.MAHADEVAN	January 8, 2013
M.RAJALAKSHMI Vs. COMPETENT AUTHORITY, TEACHERS RECRUITMENT BOARD	June 24, 2013
M.RAJARATHINAM Vs. J.BABU SHANTHI	January 3, 2013
M.RAJENDRAN Vs. ASSISTANT ELECTRICAL ENGINEER	February 11, 2013
M.RAJKUMAR Vs. SOUTHERN RAILWAY	April 22, 2013
M.RAMALINGAM Vs. DIRECTOR OF ADI DRAVIDAR WELFARE	February 25, 2013
M.RAMPRAKASH Vs. GENERAL MANAGER STATE BANK OF INDIA	January 21, 2013
M.RANALINGAM Vs. A.MUTHUSAMY	June 19, 2013
M.RANJANI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU	April 15, 2013
M.S. GURU @ GURUSAMY Vs. STATE OF TAMIL NADU, REP. BY PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT & ANOTHER	July 15, 2013
M.S. KUMARASAMY Vs. STATE OF TAMIL NADU	June 12, 2013
M.S. RAMESH Vs. STATE	January 10, 2013
M.S. THIYAGARAJAN Vs. A. ANSARI ALI	January 22, 2013
M.S.ARASA KUMAR Vs. GOVERNMENT OF TAMILNADU	January 8, 2013
M.S.D.CHANDRASEKAR RAJA Vs. M/S. JAYABHARATH TEXTILES PVT. LTD	November 6, 2013
M.S.GURU @ GURUSAMY Vs. STATE REP.BY INSPECTOR OF POLICE	March 15, 2013
M.S.PADMANABHAN Vs. S.ARUMUGAM	June 12, 2013
M.SAMPATH Vs. SECRETARY	April 25, 2013
M.SAMUEL SEKAR Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD	January 29, 2013
M.SATHASIVAM Vs. N.GUNASEKARAN	April 30, 2013
M.SOLAIKANNAN Vs. CABINET SECRETARY	March 15, 2013
M.SOMASUNDARAM Vs. GOVERNMENT OF TAMIL NADU	December 3, 2013
M.SOUNDARAPANDIAN Vs. SYNDICATE BANK	June 20, 2013
M.SUBRAMANI Vs. M.NALLAPPAN	November 6, 2013
M.SURULI SERVAI Vs. C.SUBBIAH SERVAI	June 4, 2013
M.T. MOHANASUNDARAM Vs. S. SHANMUGAM AND ANOTHER	October 1, 2013
M.THANARAJ Vs. M.ALAMELU	April 26, 2013
M.THILAGAVATHI Vs. GOVERNMENT OF TAMILNADU	March 1, 2013
M.THIRUNAVUKKARASU Vs. P.T.S.M.DHASTHAGIR	March 15, 2013
M.TRUMAN Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK	December 6, 2013
M.V. SAJI KUMAR Vs. DIRECTOR OF TOWN	October 8, 2013
M.V.CHOKKALINGAM Vs. SECRETARY TO GOVERNMENT	June 12, 2013
M.V.R. SRIPRASANNA Vs. A.S. BALAKRISHNASAMY	August 2, 2013
M.V.RAGHUVEER Vs. M.ABUBUCKER	June 6, 2013
M.VELU Vs. CHAIRMAN	January 31, 2013
M.VELUDURAI Vs. STATE	June 17, 2013
M.VETRI SELVAN Vs. UNION OF INDIA	November 25, 2013
M.VIJAYA BASKAR Vs. SUPERINTENDENT OF POLICE	March 22, 2013
M/S SHEELA RANI TEXTILES LTD. Vs. SRI ANJANEYA COTTON MILLS PVT.LTD.	July 3, 2013
M/S. ADITHYAA Vs. FOOD CORPORATION OF INDIA	November 27, 2013
M/S. BHARAT PETROLEUM CORPORATION LTD. Vs. C.V.VENUGOPAL	October 4, 2013
M/S. EMPEE DISTILLERIES LIMITED Vs. STATE OF TAMIL NADU	October 28, 2013
M/S. FERANI HOTELS PRIVATE LIMITED Vs. M/S. K. RAHEJA DEVELOPMENT CORPORATION (KRDC)	November 29, 2013
M/S. FL SMIDTH MINERALS PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 3, 2013
M/S. H.J. HANSEN RECYCLING INDUSTRY LTD. Vs. M/S. SHREE GANESH STEEL ROLLING MILLS PVT. LTD.	November 29, 2013
M/S. HDFC GENERAL INSURANCE COMPANY LTD. Vs. PANCHALAI, MAHARAJAN AND MR. VIKRAM SARATHY	November 11, 2013
M/S. LEELA SCOTTISH LACE PVT. LTD. Vs. CHIEF CONTROLLING REVENUE AUTHORITY	October 10, 2013
M/S. MADRAS POLYMOULDS EXPORTS (P) LTD. Vs. M/S. SAMANT SONS	December 18, 2013
M/S. NATIONAL INSURANCE CO. LTD. Vs. C.PERIYAMADATHI	April 2, 2013
M/S. NATIONAL INSURANCE COMPANY LIMITED, TUTICORIN Vs. GANESAN AND OTHERS	January 30, 2013
M/S. NICO QUALITY PRODUCTS Vs. M/S. N.C. ARYA SNUFF & CIGAR CO	December 3, 2013
M/S. R.B.A. EXPORTERS (P) LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION, CHENNAI	July 16, 2013
M/S. RAM KAASHYAP INVESTMENT LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	February 20, 2013
M/S. S.P. PERIYASAMY & CO. CHENNAI Vs. SUPERINTENDING ENGINEER PWD WRO CUDDALORE	September 5, 2013
M/S. SAREE SANSAR Vs. NANDAKUMAR	August 20, 2013
M/S. SBQ STEELS LIMITED Vs. M/S. GOYAL GASES PRIVATE LIMITED	December 4, 2013
M/S. SHAW WALLACE & CO LTD Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, CHENNAI	July 4, 2013
M/S. SHEELA FOAM (P) LTD Vs. ASSISTANT COMMISSIONER	January 29, 2013
M/S. SUNDARAM FINANCE LIMITED Vs. M SHANKAR	April 10, 2013
M/S. SUNDARAM FINANCE LIMITED Vs. P.C. BENNY	April 9, 2013
M/S. TECHNOLAB INSTRUMENTS (MADRAS), REP. BY ITS PROPRIETOR L.N. SRIDHARAN, CHENNAI Vs. STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT, CHENNAI & OTHERS	July 30, 2013
M/S. THE NEW INDIA ASSURANCE CO. LTD Vs. SHABIDHA	October 29, 2013
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. C. SATHIYAMOORTHY	October 29, 2013
M/S.AGS ENTERTAINMENT PRIVATE LIMITED, Vs. UNION OF INDIA	June 26, 2013
M/S.ANAND CINE SERVICES Vs. STATE OF TAMIL NADU	March 1, 2013
M/S.BOOBATHY ASSOCIATES PVT. LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION	June 21, 2013
M/S.CHOLAMANDALAM MS GENERAL INSURANCE CO. Vs. ASSISTANT COMMISSIONER	June 17, 2013
M/S.COGNIZANT TECHNOLOGY SOLUTIONS INDIA P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 30, 2013
M/S.GERMAN TRADING CORPORATION Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	April 30, 2013
M/S.GOPINATH & SHARMA Vs. CUSTOMS, EXCISE & SERVICE TAX	February 28, 2013
M/S.GREEN POWER REALTORS PRIVATE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 23, 2013
M/S.KONE ELEVATOR INDIA PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 10, 2013
M/S.MARIAPPA NADAR Vs. M/S.DHALLS INDIA CORPORATION	June 26, 2013
M/S.NAKODA UNIQUE GOLD PRIVATE LIMITED Vs. UNION OF INDIA	June 10, 2013
M/S.NATIONAL INSURANCE COMPANY LIMITED Vs. VASANTHAKUKMARI	April 1, 2013
M/S.PENTA MEDIA GRAPHICA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 5, 2013
M/S.PRASAD CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE	March 6, 2013
M/S.SRI BALAJI EDUCATIONAL AND CHARITABLE PUBLIC TRUST Vs. COMMISSIONER OF INCOME TAX	June 3, 2013
M/S.SSPV CONSTRUCTION CONSORTI Vs. VALLAL RCK TRUST	March 27, 2013
M/S.TEXTILE DYE-CHEM CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 4, 2013
M/S.THE DIVISIONAL MANAGER Vs. BUSHRA BEGAM	February 27, 2013
M/S.THE NATIONAL INSURANCE CO. LTD. Vs. THIRU K.RAMESH	June 17, 2013
M/S.VIJAY CEMENTS Vs. ADDITIONAL DIRECTOR GENERAL	March 14, 2013
M/S.WESTERN INDIA PLYWOODS LIMITED, Vs. STATE OF TAMIL NADU	June 12, 2013
MADESH Vs. STATE BY THE INSPECTOR OF POLICE	November 7, 2013
MADESH @ MADESHAN Vs. STATE	November 6, 2013
MADHAVI Vs. S SUNDARAM	January 21, 2013
MADHESWARI Vs. GANESAN	June 20, 2013
MADHESWARI Vs. CHAIRMAN, DHARMAPURI MUNICIPALITY	February 6, 2013
MADHEVAN Vs. V AMUDHA AND ORS	September 17, 2013
MADRAS HOSPITALITY SERVICES Vs. TANGY ENTERPRISES PLTD	February 12, 2013
MADRAS RACE CLUB Vs. M. VICTOR	October 23, 2013
MADRAS RACE CLUB Vs. JOINT COMMISSIONER	June 11, 2013
MADURA COATS LTD Vs. TAMIL NADU ELECTRICITY BOARD	August 13, 2013
MADURAI BAR ASSOCIATION Vs. STATE OF TAMIL NADU	March 27, 2013
MADURAI RAMNAD BUS OWNERS ASSOCIATION Vs. S.JANAKI AMMAL	January 8, 2013
MADURI PILLAI Vs. V. ASWATHI REDDIAR	February 4, 2013
MAHAPOOBJAN Vs. STATE	June 11, 2013
MAHARAJA ENGINEERING COLLEGE Vs. PRESIDENT, PALANGARAI PANCHAYAT	November 7, 2013
MAHATMA GANDHI MEDICAL COLLEGE & RESEARCH INSTITUTE Vs. UNION OF INDIA	September 30, 2013
MAHAVEER FINANCE INDIA LTD Vs. K.PANDURANGAN	January 2, 2013
MAHENDER GOYAL Vs. KADAMBA INTERNATIONAL	November 22, 2013
MAHENDRA KUMAR BHAIYA Vs. CHAIRMAN	January 29, 2013
MAHESWARAN Vs. STATE	January 28, 2013
MAHESWARI Vs. SUPREME INDIA ROADLINES, CHENNAI	October 21, 2013
MAJI Vs. PERUMAL NAIDU	April 4, 2013
MALA Vs. INSPECTOR OF POLICE	July 23, 2013
MALAR Vs. STATE	March 6, 2013
MALLIKA Vs. SALEM HIGHWAYS OFFICIALS CO-OP HOUSE BUILDING SOCIETY LTD	February 1, 2013
MALLIKA BEEVI AND ORS Vs. B SWAMINATHAN AND ORS	July 30, 2013
MALLUR SIDDESWARA SPINNING MILLS (P) LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION AND ORS	December 12, 2013
MANAGEMENT A .394 VIRUDHUNAGAR COOPERATIVE URBAN BANK LTD Vs. K PAULRAJ	November 19, 2013
MANAGEMENT ASHOK SIZING Vs. COMMISSIONER OF WORKMENS	April 1, 2013
MANAGEMENT BALAJI COTTON MILLS LIMITED Vs. PRESIDING OFFICER LABOUR COURT	July 26, 2013
MANAGEMENT M/S. EID PARRY (I) LTD Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT, VELLORE	September 11, 2013
MANAGEMENT OF ADDISON & COMPANY AND ORS Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT; V ILAMBHARATHI	August 6, 2013
MANAGEMENT OF CHENNAI CORPORATION Vs. D.ARUMUGAM	March 12, 2013
MANAGEMENT OF CHEVALIER T THOMAS EDUCATION TRUST Vs. TMT P PONNAMMA	February 15, 2013
MANAGEMENT OF CHEVALIER T. THOMAS EDUCATIONAL TRUST Vs. THE SECRETARY, STATE OF TAMIL NADU	November 29, 2013
MANAGEMENT OF ELGI EQUIPMENTS LIMITED Vs. PRESIDING OFFICER, COIMBATORE	November 13, 2013
MANAGEMENT OF ERODE DISTRICT Vs. C. KUTTIAPPAN	October 29, 2013
MANAGEMENT OF FUTURA POLYESTERS LTD Vs. PRESIDING OFFICER	January 21, 2013
MANAGEMENT OF LAKSHMI VILAS BANK LTD Vs. PRESIDING OFFICER	August 29, 2013
MANAGEMENT OF MADRAS ALUMINIUM COMPANY LIMITED Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	June 25, 2013
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. S. KRISHNAMURTHY	September 12, 2013
MANAGEMENT OF NEEDLE INDUSTRIES LIMITED Vs. PRESIDING OFFICER	February 22, 2013
MANAGEMENT OF SHIPPING CORPORATION OF INDIA LTD Vs. C KIRUPAVATHY	November 12, 2013
MANAGEMENT OF STANDARD CHARTERED Vs. PRESIDING OFFICER	June 10, 2013
MANAGEMENT OF TAMIL NADU Vs. JOINT COMMISSIONER OF LABOUR	June 13, 2013
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. GANESAN	September 27, 2013
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	September 12, 2013
MANAGEMENT OF V.G. TEXTILES (P) LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE	June 11, 2013
MANAGEMENT OF VIVEKANANDA Vs. DEPUTY COMMISSIONER OF LABOUR	March 6, 2013
MANAGEMENT SCM CREATIONS NALLIGOUNDAMPALAYAM Vs. N.ARAN @ AARUCHAMY	October 3, 2013
MANAGEMENT STATE Vs. JOINT COMMISSIONER	February 27, 2013
MANAGEMENT TAMIL NADE STATE TRANSPORT CORPORATION Vs. JOINT COMMISSIONER OF LABOUR	July 15, 2013
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT SALEM	September 30, 2013
MANAGEMENT THIRUMALAIPATY PRIMARY AGRICULTURAL O-OPERATIVE BANK LTD. Vs. PRESIDING OFFICER, LABOUR COURT SALEM AND ANOTHER	February 20, 2013
MANAGEMENT, AVINASHILINGAM ENGINEERING COLLEGE Vs. A.DURAISAMY	November 4, 2013
MANAGEMENT, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. TMT.LAKSHMI	March 11, 2013
MANAGEMENT, EXIDE INDUSTRIES LIMITED Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT, SALEM	September 6, 2013
MANAGEMENT, EXIDE INDUSTRIES LTD. Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI	February 13, 2013
MANAGEMENT, RANE (MADRAS) LIMITED Vs. PRESIDING OFFICER, FIRST ADDITIONAL LABOUR COURT AND ORS	July 12, 2013
MANAGEMENT, SHOZHAVANDAN CO-OPERATIVE PRIMARY AGRICULTURAL & RURAL DEVELOPMENT BANK LTD Vs. PRESIDING OFFICER	January 22, 2013
MANAGEMENT, VINAYAKAM CHALK INDUSTRIES Vs. SHANTHI; MINOR T RAMYA; MINOR T MANIKANDAN	March 1, 2013
MANAGER AND THE CORRESPONDENT CONCORDIA HIGH & HIGHER SECONDARY SCHOOLS Vs. S. CHRISTY, THE CHIEF EDUCATIONAL OFFICER	February 13, 2013
MANAGER ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. ANNAKKILI	March 15, 2013
MANAGER KANNAN JUBILEE COFFEE COMPANY COIMBATORE Vs. KALIMUTHU	September 18, 2013
MANAGER NEW INDIA ASSURANCE CO LTD AND ORS Vs. A CHANDIRA AND ORS	September 27, 2013
MANAGER, M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. S.SASIKUMAR	November 8, 2013
MANAGER, MADURAI Vs. S. AKILAN	January 23, 2013
MANAGER, ORIENTAL INSURANCE CO LTD Vs. VENUGOPAL REDDY; SADASIVAM	September 11, 2013
MANAGER, ORIENTAL INSURANCE CO LTD Vs. MOHAMMED MUBEES; SADASIVAM	September 11, 2013
MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. MALLIKA; MINOR HARIPRASAD; PADMANABAN AND ORS	July 24, 2013
MANAGER, PREMIUM SHOES, AMBUR Vs. K.SRINIVASAN	June 18, 2013
MANAGER, SUN TV & SUN PICTURES Vs. STATE	January 7, 2013
MANAGER, THE NEW INDIA ASSURANCE CO. LTD Vs. CHENNAMMA	October 22, 2013
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. GOVINDARAJ; S RAMU	March 18, 2013
MANAGER,NEW INDIA ASSURANCE CO.LTD. Vs. M.MOHAMMED GANI	February 20, 2013
MANAGING DIRECTOR Vs. S.A. KANNAN	December 9, 2013
MANAGING DIRECTOR Vs. MINOR DHEEPIKA	August 23, 2013
MANAGING DIRECTOR Vs. BEULA MARY AND ORS	October 29, 2013
MANAGING DIRECTOR Vs. S.MARIAPPAN	March 5, 2013
MANAGING DIRECTOR Vs. MUTHUSELVI	January 2, 2013
MANAGING DIRECTOR Vs. K.P. SUGUMAR	November 12, 2013
MANAGING DIRECTOR Vs. MAHESH	August 6, 2013
MANAGING DIRECTOR Vs. D RADHAMANI AND ORS	October 3, 2013
MANAGING DIRECTOR Vs. ARUL	October 4, 2013
MANAGING DIRECTOR Vs. RAMARAO	March 25, 2013
MANAGING DIRECTOR METRO TRANSPORT CORPORATION LTD. Vs. RENU PRABA	November 27, 2013
MANAGING DIRECTOR METROPOLITAN Vs. S MARIAM BEEVEE	November 11, 2013
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED CHENNAI Vs. K. MURUGESAN	November 21, 2013
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LTD Vs. M.N. MAHADEVAPPA	October 25, 2013
MANAGING DIRECTOR TAMIL NADU Vs. M SUBRAMANI	March 22, 2013
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD Vs. N SRINIVASAN AND ORS	August 27, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. N. THIYAGARAJAN	January 23, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. KAPIL JOTHI ALIAS JOTHI	October 31, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. SUNDARAJAN	June 24, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. A.GANESHAN	November 11, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION AND ORS Vs. R KANDASAMY AND ORS	September 26, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MAYILAL	November 6, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VIJAYALAKSHMI	October 22, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SAIDHABEE AND ORS	August 6, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. GEJALAKSHMI	September 25, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SELLAPERUMAL	September 19, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD , AND ORS Vs. PRAMPATHA PALANI , AND ORS	September 26, 2013
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD , AND ORS Vs. NAGARAJ	September 26, 2013
MANAGING DIRECTOR TAMILNADU Vs. K MANI	August 12, 2013
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD., CHENNAI Vs. C. NAGARAJ	January 10, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. P GOWRAN	November 5, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. D. JAYALAXMI	November 5, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. PITCHAIMUTHU	February 5, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. KUMAR; DURAIRAJ; MANAGER, ORIENTAL INSURANCE COMPANY LIMITED	April 1, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. VEMBULI	January 29, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. A KANNAN AND ORS	November 19, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MURUGESAN, KALYANI, GEETHA	February 21, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SAGAR BANI	January 17, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION AND ORS Vs. GNANAJOTHI AND ORS	October 31, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. KARPAGAMBAL	October 30, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S. NAGALAKSHMI	September 27, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. T KRISHNAVENI; T SANTHAKUMAR; T UMA MAHESWARI; SOUTH INDIA CORPORATION LIMITED; ORIENTAL INSURANCE COMPANY LIMITED	February 12, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S. VASUKI	October 30, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. C SHANTHI	September 6, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R GURUNATHAN AND ORS	November 8, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S PRADEEP KUMAR	October 11, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R. ANJAMMAL	April 10, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. CHANDIRIKA	September 23, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD AND ORS Vs. M TAMIZHMANI AND ORS	October 29, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. LATHA	January 11, 2013
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. S.YOBU	July 2, 2013
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT COIMBATORE Vs. R. RANGASAMY	September 10, 2013
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION Vs. GUNAMANI	September 10, 2013
MANAGING DIRECTOR, TIRUNELVELI Vs. SULTHANBEEVI	January 28, 2013
MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MINOR VIJAYALAKSHMI	November 6, 2013
MANANKATHAN Vs. STATE	November 29, 2013
MANAVALA MAMUNIGAL CHARITIES AT THIRUTHANGAL Vs. S. SEETHARAMAN	January 29, 2013
MANGAI AND ORS Vs. M VENKATACHALAM AND ORS	December 20, 2013
MANGAIYARKARASI Vs. N. PALANI	August 29, 2013
MANGALAM, NAIDUMANGALAM, THURINJAPURAM FIRKA KARUMBU Vs. COMMISSIONER OF SUGAR	February 28, 2013
MANGALI Vs. SAKKU BAI	July 19, 2013
MANI Vs. STATE	July 11, 2013
MANI Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT	January 9, 2013
MANI Vs. ANNAMALAI	September 27, 2013
MANI Vs. STATE	January 22, 2013
MANI MESTHRI Vs. NATARAJ KIRAMANI	December 12, 2013
MANICKAM Vs. DEVADOSS	June 28, 2013
MANIKANDAN Vs. ISMAIL	October 31, 2013
MANIKANDAN Vs. STATE OF TAMIL NADU	August 1, 2013
MANIKANNAN Vs. SAMBANDAM	March 1, 2013
MANIMEGALAI Vs. STATE	July 12, 2013
MANIVANNAN Vs. STATE	June 17, 2013
MANIVELRAJ Vs. K.HAZARATH REDDY	January 28, 2013
MANJUNATH ESHWAR Vs. STATE REP BY INSPECTOR OF POLICE	April 16, 2013
MANNAN ALI HUSSAIN Vs. MANNAN THIYAGARAJAN	April 25, 2013
MANOHARAN Vs. SUPERINTENDING ENGINEER TANGEDCO/TNEB	January 24, 2013
MANOJ MOHAN KUMAR Vs. C. SUNDAR RAJ	September 16, 2013
MANOKARAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	March 21, 2013
MANONMANI AND ORS Vs. V SELVARAJ	February 11, 2013
MANONMANI SUNDARRAJ Vs. JALAL HAJEE ABDUL KARIM SAHIB	April 18, 2013
MANTHIRAL Vs. S.MARIMUTHU	June 28, 2013
MARAKKAL Vs. MARAN	June 4, 2013
MARI Vs. K. SUBRAMANI	October 31, 2013
MARIAM NATHIRA Vs. UNION OF INDIA	December 19, 2013
MARIAMMAL Vs. STATE REP.BY INSPECTOR OF POLICE	January 10, 2013
MARIAMMAL Vs. STATE OF TAMIL NADU	April 15, 2013
MARIAMMAL Vs. SUBBUTHAI	July 22, 2013
MARIMUTHU Vs. STATE	January 10, 2013
MARIMUTHU@MARI Vs. STATE	January 11, 2013
MARIYA SINGARAJ Vs. POULIN ANBU SELVI	January 8, 2013
MARIYAMMAL Vs. DHANDAPANI	August 27, 2013
MARRY PRAKASAM Vs. JAYAPRIYA CHIT FUNDS PRIVATE LIMITED	June 20, 2013
MARUTHI BAKTHA SAMAJAN TRUST Vs. STATE OF TAMIL NADU	July 4, 2013
MARUTHI GEM EXPORTS Vs. STATE OF TAMILNADU	September 16, 2013
MASCON TECHNICAL SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX	July 23, 2013
MASTER JITHU Vs. STATE OF TAMIL NADU BY INSPECTOR OF POLICE	September 25, 2013
MATHIZHAGAN Vs. K V B CHANDRASEKAR RAO AND ORS	October 4, 2013
MAYA MANIKANDAN Vs. STATE OF TAMIL NADU	March 4, 2013
MAYEE Vs. SECRETARY TO GOVERNMENT	November 26, 2013
MAYEE @ MAYA THEVAR Vs. SOLAI SETHURAMALINGAM	January 21, 2013
MAYILATHAL Vs. V MOHAN BABU	July 10, 2013
MEDIAONE GLOBAL ENTERTAINMENT LTD. Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE	June 26, 2013
MEDICAL COUNCIL OF INDIA Vs. P.DIVYA	April 12, 2013
MEDICAL COUNCIL OF INDIA Vs. REGISTRAR/RETURNING OFFICER	December 6, 2013
MEENA SRINIVASAN Vs. GEORGE	November 26, 2013
MEENAKSHI AND OTHERS Vs. TANIKACHALAM AND OTHERS	April 8, 2013
MEENATCHIAMMAL Vs. SANKAR	September 13, 2013
MEERA Vs. POOJA VISHAL BATHIJA	October 9, 2013
MEERA BAI Vs. K.P. ARUMUGHAM	February 8, 2013
MEERAN Vs. GENERAL MANAGER, TAMILNADU STATE TRANSPORT CORPORATION	January 4, 2013
MEGANATHAN Vs. VIJAYAKUMARI	July 25, 2013
MEHRUNNISA Vs. OFFICIAL LIQUIDATOR	April 18, 2013
METAL WELD ELECTRODES Vs. CUSTOMS , EXCISE AND SERVICE TAX APPELLATE	October 30, 2013
METAL WELD ELECTRONICS Vs. CUSTOMS, EXCISE AND SERVICE TAX	March 19, 2013
METROPOLITAN TRANSPORT CORPORATION Vs. ANSALA	November 25, 2013
METROPOLITAN TRANSPORT CORPORATION LTD. Vs. M. MALARVIZHI	November 26, 2013
METROPOLITAN TRANSPORT CORPORATION LTD. Vs. N. USHA	November 21, 2013
MICHAEL HART Vs. NINESTARS INFORMATION TECHNOLOGIES LTD	April 30, 2013
MICHAEL'S ACADEMY REP. BY ITS CORRESPONDENT AND PRINCIPAL Vs. CORPORATION OF CHENNAI REP. BY ITS COMMISSIONER	February 8, 2013
MIJAJUNNISA Vs. ZULAIKA BEEVI	April 8, 2013
MINOR ANBU Vs. STATE AND ORS	December 12, 2013
MINOR B. DHARANIYA Vs. A. CHANDRAN	December 20, 2013
MINOR B.VISHAGAN Vs. A.P.SUGUMARAN	January 4, 2013
MINOR KAVINILA Vs. C U SAMPATH	August 5, 2013
MINOR MYTHILI REP. BY HER FATHER GUARDIAN GOVINDARAJ Vs. R.SEKAR	September 10, 2013
MINOR P VINOTH Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION LTD	September 24, 2013
MINOR VIJAY Vs. VINAYAGAM AND ORS	September 23, 2013
MINT HOSPITAL Vs. K.A. ABDUL HASSAN	November 12, 2013
MISHA POWER PVT. LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORP. LTD	January 8, 2013
MIYAN Vs. MARIYA ARULRAJ	January 8, 2013
MOHABIR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE	December 16, 2013
MOHABIR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE	February 12, 2013
MOHAMED ABOOBACKER CHANK Vs. V.SARASWATHI	January 21, 2013
MOHAMED SADIQUE Vs. SECRETARY TO GOVERNMENT	February 14, 2013
MOHAMED YASIN KAJA MOHIDEEN Vs. SUPERINTENDENT OF CUSTOMS PROSECUTION UNIT	October 29, 2013
MOHAMMED ABUBAKKAR SIDDIQUE Vs. 1 MANAGING DIRECTOR TAMIL NADU FISHERIES AND ORS	November 27, 2013
MOHAMMED MUFLIH Vs. COMPETENT AUTHORITY	August 13, 2013
MOHAN BREWERIES AND DISTILLERIES LTD. Vs. STATE OF TAMIL NADU	September 19, 2013
MOHANAVATHY Vs. PUNYAKODI	April 29, 2013
MOKKAMAYAN @ PERIYAMAYAN Vs. MAHADHEVAN	February 1, 2013
MOLASIYAR NATTUGOUNDER SAMUGHAM Vs. COMMISSIONER HINDU RELIGIOUS CHARITABLE AND ENDOWMENT	July 1, 2013
MONOTECH SYSTEMS LIMITED Vs. AMIT GARG	November 13, 2013
MOOKAMBIKA INSTITUTE OF MEDICAL SCIENCES Vs. V.BALASUNDAR RAJ	January 31, 2013
MTL SHARE AND STOCK BROKERS LIMITED Vs. NARESH KUMAR M.JAIN	March 14, 2013
MUNIR ESMAIL MOHAMMED Vs. ICICI BANK LTD	July 16, 2013
MUNIYAN Vs. EROMIA	April 15, 2013
MUNUSAMY Vs. RAMACHANDRAN	August 1, 2013
MURALIKRISHNA Vs. STATE (S.I. OF POLICE)	December 13, 2013
MURUGAMMAL Vs. SPECIAL TAHSILDAR	August 14, 2013
MURUGAN Vs. STATE	June 25, 2013
MURUGAN Vs. STATE	January 11, 2013
MURUGAN Vs. S.MAHENDRAN	January 7, 2013
MURUGANANTHAM Vs. STATE	January 28, 2013
MURUGESAN Vs. INSPECTOR OF POLICE	December 16, 2013
MURUGESAN Vs. J.KANNAYIRAM	March 6, 2013
MURUGESAN Vs. TAMILNAD MERCANTILE BANK LTD	January 22, 2013
MUTHAMIZH NAGAR WEAKER Vs. GOVERNMENT OF TAMIL NADU	April 9, 2013
MUTHIALU AMMAL Vs. VENKATAVARADA REDDIAR	June 6, 2013
MUTHU Vs. STATE	April 1, 2013
MUTHU Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION	January 7, 2013
MUTHU ALIAS MUTHAMMAL Vs. C NAGARAJAN	July 17, 2013
MUTHU JAYANTHI Vs. C MAHADEVAN	December 19, 2013
MUTHUMARI Vs. V V O AANDI	February 25, 2013
MUTHURAJ Vs. STATE	January 30, 2013
MUTHURAMAN @ MUTHURAMALINGAM Vs. STATE	March 7, 2013
MUTHUREDDY THOTTAM RESIDENCE Vs. SARAVANA FOUNDATION LTD	January 11, 2013
MUTHUSAMY Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD	November 7, 2013
MYTHILI PRIYA Vs. SAMINATHAN	September 16, 2013
N ANAND Vs. N MEENA AND ORS	August 7, 2013
N ANTHONY Vs. STATE	July 18, 2013
N DEEPA Vs. SECRETARY TO GOVERNMENT	August 14, 2013
N DHARMARAJ Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND ORS	September 10, 2013
N HABIBUNNISSA AMMAL Vs. D SARADAMBAL	February 12, 2013
N KALAI SELVI AND ORS Vs. STATE OF TAMIL NADU AND ORS	November 13, 2013
N KOMALAVATHI Vs. DIRECTOR OF ELEMENTARY EDUCATION	September 6, 2013
N KUMARAN Vs. GOVERNMENT OF TAMIL NADU; REGISTRAR OF CO-OPERATIVE SOCIETIES; RETTANAI PRIMARY CO-OPERATIVE AGRICULTURE CREDIT SOCIETY	July 18, 2013
N LATHA Vs. P T SUNDARI	June 20, 2013
N LEELA PADMANABHAN Vs. SENIOR ACCOUNTS OFFICER AND ORS	November 20, 2013
N MANIMEKALAI Vs. BHARATHIDASAN UNIVERSITY	October 31, 2013
N MANIRAJ Vs. INSPECTOR OF POLICE	July 12, 2013
N MANOHARAN Vs. CHIEF MANAGER OF AUTHORISED OFFICER PUNJAB NATIONAL BANK	December 4, 2013
N NARASIMMAN Vs. DIRECTOR OF TOWN	April 9, 2013
N PRABHAKARAN Vs. STATE	July 15, 2013
N PUNNIAMOORTHI Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION CHENNAI	July 31, 2013
N RAJU Vs. REVENUE DIVISIONAL OFFICER, MADURAI DISTRICT	January 21, 2013
N RAMACHANDRAN Vs. STATE	July 5, 2013
N RAMESH KUMAR Vs. SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT	June 7, 2013
N SAVITHRI Vs. REGIONAL DIRECTOR,	October 3, 2013
N SETHURAMAN Vs. SMILE MICRO FINANCE LTD AND ORS	December 19, 2013
N SHANMUGAM Vs. DISTRICT COLLECTOR, AND ORS	October 3, 2013
N SIVASAKTHIVEL Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	October 21, 2013
N SRINIVASA RAO Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	August 29, 2013
N VAJIRAVELU @ RAMKUMAR Vs. KALAISELVI @ SELVI	June 14, 2013
N. APPUSAMY Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	November 4, 2013
N. ARUNAGIRI Vs. KALA @ LAKSHMI	November 26, 2013
N. BASKARAN Vs. STATE OF TAMIL NADU	January 9, 2013
N. CHELLAIAH Vs. STATE BY THE INSPECTOR OF POLICE	February 1, 2013
N. CHELLASAMY Vs. DISTRICT COLLECTOR	January 21, 2013
N. KATHIRESAN Vs. COMMISSIONER DEPARTMENT OF EMPLOYMENT	January 4, 2013
N. LEELA Vs. PALANIAMMAL	September 17, 2013
N. MOHAMED KANI Vs. SECRETARY, TAMIL NADU ELECTRICITY	September 18, 2013
N. NAGARAJAN Vs. UNIVERSITY OF MADRAS	August 1, 2013
N. NARAYANASAMY Vs. DISTRICT COLLECTOR, NAGAPATTINAM	November 26, 2013
N. PACKIRISAMI Vs. KARUNANIDHI	January 8, 2013
N. RAJASELLAM Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, PERAMBALUR ZONE, PERAMBALUR & OTHERS	September 13, 2013
N. SEETHARAMAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT	September 17, 2013
N. SUNDAR Vs. N. SURESH BABU	October 29, 2013
N. THANGAVEL Vs. STATE OF TAMILNADU	January 17, 2013
N. VEERAPPAN Vs. CHAIRMAN AND MANAGING DIRECTOR	September 19, 2013
N. VIJAYAKUMAR Vs. STATE	January 10, 2013
N. VIJAYALAKSHMI Vs. SPECIAL COMMISSIONER & COMMISSIONER LAND REFORMS, CHENNAI & OTHERS	June 20, 2013
N.A. CHINNASAMY Vs. S. VELLINGIRINATHAN	October 9, 2013
N.A.KUMARAVEL Vs. STATE OF TAMIL NADU	June 3, 2013
N.A.R. COTTON TRADERS Vs. GOVT OF TAMILNADU	September 11, 2013
N.AMIRTHAGURU Vs. DEPUTY GENERAL MANAGER	January 4, 2013
N.ANNAPOORNA Vs. P.VIJAYAKUMAR	March 21, 2013
N.B.C. DEIVASIGAMANI Vs. COMPETENT AUTHORITY-CUM- DISTRICT COLLECTOR	September 10, 2013
N.BASKARAN Vs. D.GEETHA	January 17, 2013
N.C.VENKATESAN Vs. S.THANIKACHALAM	November 25, 2013
N.C.VIJAYARAGHAVAN Vs. UNION OF INDIA	November 7, 2013
N.CHANDRA SEKAR Vs. O.VARADAIAH	January 8, 2013
N.JAGANNATHAN Vs. STATE	October 31, 2013
N.JEBARATHINAM Vs. R.RAMAR	June 17, 2013
N.KALIDAS Vs. K.P.SUBBAIYAN	September 30, 2013
N.KRISHNA GOWDA Vs. T.RANGAN	June 4, 2013
N.L. NARASIMHAN Vs. T.I. VISWANATHAN	November 27, 2013
N.NAGABUSHANAM Vs. ESTATE OFFICER,	February 26, 2013
N.NARAYANASWAMY Vs. STATE OF TAMIL NADU	June 7, 2013
N.NATARAJ Vs. KUPPUSAMY GOUNDER	March 21, 2013
N.P. KANDASAMY Vs. SELVAN @ N.N. PALANISAMY	December 10, 2013
N.P. RAMANUJAM Vs. STATE OF TAMIL NADU	February 1, 2013
N.P.SRINIVASAN Vs. S.SANTHALAKSHMI	February 8, 2013
N.PASUPATHY Vs. A.M.SEKAR	April 1, 2013
N.RAMAN Vs. P.SIVALINGAM	March 19, 2013
N.RANJIT Vs. COMMISSIONER OF INCOME TAX-V	June 18, 2013
N.S. RAMASAMY & ANOTHER Vs. STATE REP. BY ITS SECRETARY RURAL & PANCHAYAT CHENNAI & OTHERS	April 5, 2013
N.S.N. MATRICULATION HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU	September 18, 2013
N.STHIRASUNDARI Vs. V.KALYANI	January 18, 2013
N.SUMATHI Vs. STATE OF TAMIL NADU	June 17, 2013
N.SUNDARABABU Vs. STATE OF TAMIL NADU	March 19, 2013
N.SURESH Vs. INDIAN BANK	March 26, 2013
N.V.SANKARAN ALIAS GNANI Vs. STATE OF TAMIL NADU	January 23, 2013
N.VENKATARAMAN Vs. VIJAYARANI	February 4, 2013
N.VIJAYAKUMAR Vs. S.GEETHA	January 10, 2013
NAAM TAMILAR KATCHI Vs. SUPERITENDENT OF POLICE NAMAKKAL	December 13, 2013
NADAR THANGA SHUBHA LAXMAN.A Vs. STATE OF TAMIL NADU	November 29, 2013
NADEEM LEATHERWARE EXPORTS Vs. STATE OF TAMIL NADU	November 29, 2013
NAGA NANTHANA MILLS LTD. Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	November 20, 2013
NAGAI THIRUVALLUVAN Vs. STATE OF TAMIL NADU	August 30, 2013
NAGALAKSHMI Vs. SECRETARY HOME DEPARTMENT	July 20, 2013
NAGAMANICKAM Vs. BRANCH MANAGER	April 25, 2013
NAGAMMAL Vs. STATE OF PUDUCHERRY	October 31, 2013
NAGAMMAL AND ORS Vs. CHOCKALINGAM AND ORS	October 1, 2013
NAGARAJ Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED	January 2, 2013
NAGARAJ Vs. STATE REP. BY ITS INSPECTOR OF POLICE	September 12, 2013
NAGARAJAN Vs. PRINCIPAL SECRETARY TO GOVT	February 14, 2013
NAGARAJAN Vs. VIJAYA	March 1, 2013
NAGASAMY Vs. E P K MANI	December 17, 2013
NAGESH CHUNDUR Vs. COMMISSIONER OF INCOME TAX	August 19, 2013
NAKSHATRA SERVICE APARTMENTS Vs. ASSISTANT COMMISSIONER	January 10, 2013
NALLAMMAL Vs. ASSISTANT COMMISSIONER, MADURAI	January 21, 2013
NALLATHAMBI Vs. JAYA	July 29, 2013
NALLATHAMBI Vs. NALLUSAMY	April 2, 2013
NALLIAYA GOUNDER Vs. STATE OF TAMIL NADU	June 24, 2013
NAMBI ALIAS NAMBI NARAYANAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION	February 7, 2013
NANKACHI ENTERPRISES, Vs. SECRETARY TO GOVERNMENT AND ORS	September 7, 2013
NARASIMMA NAICKER Vs. SANJEEVIAMMAL	July 3, 2013
NARAYANASAMY AND ORS Vs. THANGARAJU AND ORS	October 30, 2013
NARENDERAN Vs. STATE	August 30, 2013
NARMADHA CHEMICALS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 29, 2013
NASEERULAH Vs. STATE	March 14, 2013
NASHIKA INDUSTRIES PVT LTD Vs. STATE BANK OF INDIA	October 28, 2013
NATARAJA TIMBER TRADING CORPORATION Vs. STATE OF TAMIL NADU	June 12, 2013
NATARAJAN Vs. PAPPATHY	January 10, 2013
NATARAJAN Vs. V CHINNASAMI	July 22, 2013
NATARAJAN Vs. STATE REP.BY THE INSPECTOR OF POLICE	July 29, 2013
NATARAJAN RAMESH RAJAN PARTNER Vs. GOVERNMENT OF INDIA	September 5, 2013
NATARJA GURUKKAL Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMWNT	February 12, 2013
NATESA CHETTIYAR CHARITABLE TRUST Vs. VELAYUTHAN	June 20, 2013
NATESAN Vs. PUSHPAVALLI	April 17, 2013
NATESAN Vs. RAJENDRAN	January 8, 2013
NATHAN INDUSTRIES Vs. ASSISTANT COMMISSIONER (COMP) SRO EMPLOYEES PROVIDENT FUND ORGANIZATION; REGIONAL PROVIDENT FUND COMMISSIONER	July 23, 2013
NATHELLA SAMPATH JEWELLERY (P) LTD Vs. TAMIL NADU ELECTRICITY BOARD	September 6, 2013
NATHI S.RAJAVEL Vs. SUPERINTENDENT OF POLICE	December 13, 2013
NATIOANAL INSURANCE CO LTD Vs. SUSEELA	March 27, 2013
NATIONAL CEMENT WORKERS UNION Vs. GOVERNMENT OF TAMIL NADU	July 30, 2013
NATIONAL INSTITUTE OF TECHNOLOGY Vs. PRESIDING OFFICER	July 16, 2013
NATIONAL INSURANCE CO , LTD Vs. RAMAN AND ORS	October 1, 2013
NATIONAL INSURANCE CO , LTD Vs. MANI AND ORS	October 3, 2013
NATIONAL INSURANCE CO , LTD Vs. LINGADURAI, MANNUSAMY	August 5, 2013
NATIONAL INSURANCE CO , LTD , BHAVANI Vs. ALAMELU AND ORS	October 29, 2013
NATIONAL INSURANCE CO , LTD ,COIMBATORE Vs. N RASEENA AND ORS	October 30, 2013
NATIONAL INSURANCE CO LTD Vs. J VISWANATHAN; S PUSHPA	November 28, 2013
NATIONAL INSURANCE CO LTD Vs. SEKAR ALIAS DHANASEKAR; EBARAHIM KHAN	August 23, 2013
NATIONAL INSURANCE CO LTD Vs. RAMATHAL; MINOR PRAVEENKUMAR AND ORS	September 20, 2013
NATIONAL INSURANCE CO LTD Vs. S SELLADURAI AND ORS	October 25, 2013
NATIONAL INSURANCE CO LTD Vs. MUSTHAFA; M SHAHUL HAMED	October 22, 2013
NATIONAL INSURANCE CO LTD Vs. KRISHNAN	March 15, 2013
NATIONAL INSURANCE CO LTD Vs. MARY; SELVAM; SELVARAJ	August 5, 2013
NATIONAL INSURANCE CO LTD Vs. J VIJAYA AND ORS	October 3, 2013
NATIONAL INSURANCE CO LTD Vs. UNNAMALAI	September 3, 2013
NATIONAL INSURANCE CO LTD Vs. M GANESAN AND ORS	November 5, 2013
NATIONAL INSURANCE CO LTD Vs. P RAMASAMY AND ORS	September 13, 2013
NATIONAL INSURANCE CO, LTD Vs. RAJAMMAL	October 28, 2013
NATIONAL INSURANCE CO, LTD Vs. V. SRINIVASAN	October 22, 2013
NATIONAL INSURANCE CO, LTD Vs. LALITHAMBAL; MINOR SUDHARSON AND ORS	September 20, 2013
NATIONAL INSURANCE CO. LTD Vs. P.ALAGESAN	March 15, 2013
NATIONAL INSURANCE CO. LTD Vs. JOHNPANDIAN @ JOHN	January 24, 2013
NATIONAL INSURANCE CO. LTD Vs. SUSEELA	September 16, 2013
NATIONAL INSURANCE CO. LTD Vs. KANMANI	October 25, 2013
NATIONAL INSURANCE CO. LTD Vs. PUSHPAM	January 10, 2013
NATIONAL INSURANCE CO. LTD. Vs. MINOR NITHYA, LAKSHMI, M. MUSTHABA AND MOHAMED MUBARAK	September 4, 2013
NATIONAL INSURANCE CO. LTD. Vs. V.VARADHARAJ	March 28, 2013
NATIONAL INSURANCE CO. LTD. Vs. C. RAMESH BABU	April 17, 2013
NATIONAL INSURANCE CO. LTD. Vs. M.SHANMUGHAM	October 9, 2013
NATIONAL INSURANCE CO. LTD. Vs. MALLIGA	April 10, 2013
NATIONAL INSURANCE CO. LTD. Vs. G. RAMESH	February 22, 2013
NATIONAL INSURANCE CO., LTD Vs. B. JAYAPAL	September 18, 2013
NATIONAL INSURANCE CO., LTD Vs. P.N. MUTHU	October 25, 2013
NATIONAL INSURANCE CO., LTD Vs. G. PALANISAMY	October 28, 2013
NATIONAL INSURANCE COMPANY Vs. SELVAM, PANDIAN, UNITED INDIA INSURANCE COMPANY LIMITED	February 5, 2013
NATIONAL INSURANCE COMPANY Vs. KUMARAYEE ALIAS KALIAMMAL AND ORS	October 3, 2013
NATIONAL INSURANCE COMPANY Vs. A DHANSEKARAN AND ORS	November 28, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. SAMUTHIRAMA, MANIVANNAN, SUTHANKUMAR, MINOR BHARATHI	February 25, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. GANESAN AND ORS	January 30, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. C RAVICHANDRAN AND ORS	March 18, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. MAHESWARAN	January 22, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. THANGAM	March 8, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. MUNIANDI	January 21, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. RANI	January 8, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. DEIVATHAL	September 16, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. CHANDRA GANDHI AND ORS	November 5, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. S P R VICTOR AMBEDKER; S SUSEELA	February 12, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. A VEERAMALAI, PALLAPATTI TRANSPORT	April 4, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. AMUDHA; VIJI; SUJITHA; PONRAJ	March 8, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. RAMALAKSHMI AND ORS	March 8, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. PAPPA; GURUVAMMAL; BALAKRISHNAN; T EASURAJ	March 8, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. REETHA MARY; PONRAJ	March 8, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. LAKSHMI, MINOR PRASANTH	July 11, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJAM	January 2, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. PICHAMMAL	June 7, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. ASWINI AND ORS.	March 12, 2013
NATIONAL INSURANCE COMPANY LIMITED AND ORS Vs. RAMAR AND ORS	March 8, 2013
NATIONAL INSURANCE COMPANY LIMITED NEW DELHI Vs. S. GOBU	January 10, 2013
NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS BRANCH MANAGER Vs. SUBBAMMAL	January 3, 2013
NATIONAL INSURANCE COMPANY LIMITED, Vs. K MAYAKRISHNAN; A RAJKUMAR	February 1, 2013
NATIONAL INSURANCE COMPANY LTD Vs. RAMADOSS AND ORS	October 1, 2013
NATIONAL INSURANCE COMPANY LTD Vs. B CHANDRAN; E NITHYANANDAN	September 6, 2013
NATIONAL INSURANCE COMPANY LTD Vs. A.SELVARAJU	November 6, 2013
NATIONAL INSURANCE COMPANY LTD Vs. R G ANDHAZHAGAN (MINOR) AND ORS	November 8, 2013
NATIONAL INSURANCE COMPANY LTD Vs. M RAVIKUMAR AND ORS	November 21, 2013
NATIONAL INSURANCE COMPANY LTD Vs. R S CHANDRASEKARAN AND ORS	October 24, 2013
NATIONAL INSURANCE COMPANY LTD Vs. A. DHANAPAL	September 10, 2013
NATIONAL INSURANCE COMPANY NAMAKKAL Vs. HARISHNAKAR ALIAS SARAVANAN	September 23, 2013
NATIONAL SMALL INDUSTRIES CORPN LTD Vs. SINGH PRINTERS	August 13, 2013
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. STATE OF TAMIL NADU	June 12, 2013
NATURAL AROMA EXPORTS AND ORS Vs. DISTRICT FOREST OFFICER, SALEM DIVISION AND ORS	November 13, 2013
NAZAR ALI Vs. SANTHANA SRINIVASAN	April 4, 2013
NAZARETH FOODS (P) LTD. Vs. ASSISTANT COMMISSIONER	April 29, 2013
NEELAKANDAN @ STALIN; JANAKI; RANGAJAM; RAMBA Vs. JAYA; JAYANTHI; KOTEESWARI	July 5, 2013
NEELAM SHETTY Vs. NATIONAL COUNCIL FOR HOTEL MANAGEMENT & CATERING TECHNOLOGY, NEW DELHI	February 27, 2013
NEELAMEGA BHATTA CHARYAR Vs. ARULMIGHU DEVANATHA	April 12, 2013
NEPOLIAN, OFFICE ASSISTANT Vs. DISTRICT REGISTRAR(ADMINISTRATION)	July 12, 2013
NESTLE INDIA LIMITED Vs. STATE OF TAMIL NADU	July 25, 2013
NEW AMBADI ESTATES PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	August 13, 2013
NEW ASSURANCE COMPANY LIMITED Vs. RAJAMMAL AND OTHERS	August 30, 2013
NEW INDIA ASSURANCE CO Vs. A.KASTHURI	November 5, 2013
NEW INDIA ASSURANCE CO , LTD Vs. N K BALASUBRAMANIAM; SELVI; MALLIGA; RANI; P RANGASAMY	September 25, 2013
NEW INDIA ASSURANCE CO , LTD Vs. PARAMESWARAN; T RAJA	August 27, 2013
NEW INDIA ASSURANCE CO , LTD , AND ORS Vs. P ARUMUGAM AND ORS	October 24, 2013
NEW INDIA ASSURANCE CO , LTD , AND ORS Vs. ANBU AND ORS	September 19, 2013
NEW INDIA ASSURANCE CO , LTD AND ORS Vs. N NATARAJAN AND ORS	October 21, 2013
NEW INDIA ASSURANCE CO LTD Vs. N SACHIDHANANDAM AND ANOTHER	March 6, 2013
NEW INDIA ASSURANCE CO LTD Vs. K PALANI AND ORS	August 5, 2013
NEW INDIA ASSURANCE CO LTD , AND ORS Vs. SHABIDHA, AND ORS	October 29, 2013
NEW INDIA ASSURANCE CO, LTD Vs. SEDHUMANI; SIVAKUMAR	September 30, 2013
NEW INDIA ASSURANCE CO, LTD Vs. KANNAN	September 30, 2013
NEW INDIA ASSURANCE CO. LTD Vs. M. PANDIAN	September 18, 2013
NEW INDIA ASSURANCE CO. LTD Vs. KAMALAM	September 10, 2013
NEW INDIA ASSURANCE CO. LTD Vs. A. KARTHIKA	September 27, 2013
NEW INDIA ASSURANCE CO. LTD Vs. SIVASAKTHI	October 21, 2013
NEW INDIA ASSURANCE CO. LTD Vs. B. KARTHIK	November 4, 2013
NEW INDIA ASSURANCE CO. LTD Vs. N. SANTHANAM	March 27, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. M.KARUNANIDHI	July 9, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. K.S. JOTHI ARUMUGAM AND ORS.	June 26, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. P.VINAYAGASUNDARAM	June 7, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. EKANATHAN	November 19, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. BALU	April 18, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. G. ALAGIRI	October 7, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. SELVAMANI	January 29, 2013
NEW INDIA ASSURANCE CO. LTD. BAGALUR MANSION, KOLAR Vs. S. VIVEK AND OTHERS	January 29, 2013
NEW INDIA ASSURANCE CO. LTD., VELLORE Vs. RAMAN	December 17, 2013
NEW INDIA ASSURANCE CO., LTD Vs. M. BHASKAR	October 31, 2013
NEW INDIA ASSURANCE CO., LTD Vs. A. PALANI	September 11, 2013
NEW INDIA ASSURANCE COMPANY Vs. SUBRAMANIAM AND ORS	November 4, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PAPPA AND ORS	August 5, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VENNILA AND ORS	September 2, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAGAYAMARY AND ORS	September 2, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. G.K. SRINIVASAN	October 11, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RUBY AND ORS	September 2, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SELVI AND ORS	September 2, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TAMILSELVI; SAKTHIRAJ; MINOR SENRAJ S/O PERUMAL; THAYAMMAL; MARIYATHANGAPUSHPAM AND ORS	March 8, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. B. GOVINDARAJ	April 4, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KOLANJIAMMAL (DECEASED)	June 4, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANTHA	June 4, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P.R.KUPPUSAMY	June 26, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PALANI	September 16, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANANDHI	September 23, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S. GAYATHRI	November 28, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PALANIAMMAL	September 6, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NANJAMMAL	September 6, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A PUSHPAVATHI AND ORS	September 24, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V RAMESH SRINIVASAN, S RAMESH BABU	February 26, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. N BANUMATHI; MINOR N MALATHI, D/O LATE S NAGAPANDY; MINOR N SIVARANJANI, D/O LATE S NAGAPANDY AND ORS	February 26, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S SAROJA, MINOR HARIKRISHNAN	February 27, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S.P.KANDASAMY	January 2, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S.IBRAHIM	January 18, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOHAMED ALI	January 24, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PARVATHI	January 23, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. R.S.AMUTHA	March 11, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PREMAVATHI	April 25, 2013
NEW INDIA ASSURANCE COMPANY LIMITED; C SARASWATHI AND ORS Vs. C SARASWATHI AND ORS ; NEW INDIA ASSURANCE COMPANY LIMITED	February 5, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. A KARPAGAM; A EASWARI; T SRIRAMAN	September 4, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. LAKSHMI	August 30, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. GANDHIPILLAI	September 18, 2013
NEW INDIA ASSURANCE COMPANY LTD. Vs. MADHAMMAL	November 18, 2013
NEW INDIA INSURANCE CO LTD Vs. V BALAAMBAL; S FEROZACI	August 20, 2013
NEW INDIA INSURANCE CO. LTD Vs. SHANTHA	January 23, 2013
NEW INDIA INSURANCE COMPANY LIMITED , AND ORS Vs. S JEYANTHI AND ORS	October 30, 2013
NEW LNDIA ASSURANCE COMPANY LIMITED Vs. VELLAMMAL	January 7, 2013
NEW TIRUPUR AREA DEVELOPMENT CORPORATION LTD Vs. K. POOMANI	September 18, 2013
NIRMALA Vs. ASRA KARG, SUPERINTENDENT OF POLICE; RAJENDRAN, SUPERINTENDENT OF PRISON AND ORS	July 29, 2013
NITHIYA RICE AND SAGO FACTORY Vs. DEPUTY COMMERCIAL TAX OFFICER	February 11, 2013
NITHYANANDA DHYANAPEETAM Vs. COMMISSIONER	January 30, 2013
NIZVY SUNIL PRAKASH Vs. SECRETARY, DENTAL COUNCIL OF INDIA	November 29, 2013
NKKP RAJA Vs. STATE OF TAMIL NADU	November 26, 2013
O. PANDARAM Vs. STATE OF TAMIL NADU	January 21, 2013
OFFICIAL LIQUIDATOR Vs. COLLECTOR	March 26, 2013
OFFICIAL LIQUIDATOR Vs. R.VIJAYAKUMAR	March 1, 2013
OIL & NATURAL GAS CO. LTD. Vs. BRICK STEEL ENTERPRISES	October 23, 2013
OM TIMBER MART Vs. STATE BANK OF INDIA	October 28, 2013
OMANA GEORGE Vs. ASSISTANT COMMISSIONER OF URBAN LAND	April 4, 2013
OPG ENERGY PVT LTD Vs. GAIL (INDIA) LIMITED	December 6, 2013
ORCHID CHEMICALS & PHARMACEUTICALS LIMITED Vs. IDBI BANK LIMITED	January 10, 2013
ORCHID CHEMICALS & PHARMACEUTICALS LTD. Vs. WOCKHADT LIMITED	April 12, 2013
ORIENT POLES CHENNAI Vs. COMMISSIONER OF CENTRAL EXCISE	April 5, 2013
ORIENTAL INSURANCE CO , LTD Vs. A P SETTU; A ELANGOVAN	October 7, 2013
ORIENTAL INSURANCE CO LTD Vs. K SEKAR; RAJENDAR	October 11, 2013
ORIENTAL INSURANCE CO LTD Vs. CHINNAL PONNUSAMY AND ORS	November 29, 2013
ORIENTAL INSURANCE CO. LTD Vs. P.SELVARANI	September 25, 2013
ORIENTAL INSURANCE CO. LTD Vs. M. RAVI	September 16, 2013
ORIENTAL INSURANCE CO. LTD Vs. SHANTHI	November 5, 2013
ORIENTAL INSURANCE CO. LTD. Vs. CHANDRA	June 12, 2013
ORIENTAL INSURANCE CO.LTD. Vs. SANTHAMANI	June 3, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. MARIAM SHANTHI DAVID	September 25, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. B PARTHIBAN AND ORS	March 18, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANTIYAGU MODUTHANGAM; LEWIS AMMAL; VALAN; SURESH	February 20, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. M KARUPPAIAH, CHETTINADU LOGISTICS PRIVATE LIMITED	February 18, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. RASU	January 2, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. SALEEM	January 9, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. PERIYASAMY	April 23, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. NEELAVADHANAM	April 23, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANGEETHA	April 23, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. S.VELUKANDAPERUMAL	March 25, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. GOVINDASWAMY	November 5, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. M. RAJENDRAN	October 21, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHAVATHIPERUMAL, MUTHYYAH, R RAJENDRAN	February 5, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. D.MALLIKA	January 3, 2013
ORIENTAL INSURANCE COMPANY LIMITED, Vs. JAYANTHI, MINOR DURGA AGED 4 YEARS,	January 29, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. M.LIAKATH ALI REP. BY JALEEGA BEGAM	September 19, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. RASAGOUNDER AND ORS	October 3, 2013
ORIENTAL INSURANCE COMPANY LTD., C.C. COMPLEX, KOVILPATTI Vs. N. JEYAKALAIMANI AND OTHERS	April 23, 2013
OVERSEAS LEATHERS Vs. STATE OF TAMIL NADU	August 22, 2013
OVEYAM RANJAN Vs. UNION OF INDIA	March 12, 2013
OWNERS AND PARTIES Vs. M/S.SYNERGY SHIPPING PVT LTD.	June 13, 2013
OWNERS AND PERSONS Vs. 3F INDUSTRIES LTD	December 19, 2013
OWNERS PARTNERS VESSEL SHBDHARTI Vs. SEAHORSE MARINE ENGINEERING PLTD	January 29, 2013
P ANANTHA SEELI Vs. STATE OF TAMIL NADU AND ORS	November 27, 2013
P ANANTHAKRISHNAN Vs. P SHANBAGAVALLI	January 7, 2013
P ARUNODAYAM Vs. EXECUTIVE ENGINEER	August 21, 2013
P BALAGURU Vs. REGISTRAR	February 28, 2013
P BALAKRISHNAN AND ORS Vs. PACHAIYAPPAS TRUST BOARD AND ORS	January 30, 2013
P BALASUNDARAM Vs. K RAVI; REGIONAL MANAGER	September 4, 2013
P DAKSHINAMURTHY Vs. COLLECTOR OF CUDDALORE DISTRICT, CUDDALORE	March 6, 2013
P ELANGOVAN Vs. EXECUTIVE OFFICER	February 14, 2013
P ELIAS Vs. SPECIAL OFFICER	July 26, 2013
P G PITCHAIAH Vs. STATE REP BY INSPECTOR OF POLICE, AND ORS	November 4, 2013
P GANDHIMATHI Vs. STATE INSPECTOR OF POLICE	June 12, 2013
P GOPALAKRISHNAN Vs. DIRECTOR OF MEDICAL EDUCATION	November 13, 2013
P HARIKRISHNAN Vs. ASSISTANT COMMISSIONER AND ORS	August 30, 2013
P J ALEXANDER, SECRETARY AND ORS Vs. SUPERINTENDING ENGINEER-I AND ORS	November 20, 2013
P JASWANT KUMAR Vs. M RAJASHEKAR	August 5, 2013
P KANNAN Vs. CONTROLLER AND AUDITOR GENERAL OF INDIA AND ORS	August 27, 2013
P KARTHIKEYAN Vs. STATE THROUGH INSPECTOR OF POLICE	January 10, 2013
P KESAVAN Vs. N VIVEKANANDAN	June 20, 2013
P KUMARAN Vs. REVENUE DIVISIONAL OFFICER	November 26, 2013
P KUPPAMMAL Vs. S SUNDARESWARAN; BAJAJ ALLIANCE GENERAL INSURANCE COMPANY	February 20, 2013
P MALARKODI AND ORS Vs. INSPECTOR OF PANCHAYATS AND ORS	July 22, 2013
P MANI Vs. M SANGEETHA	July 9, 2013
P MICHAEL SAHAYA LUCY SHANTHI AND ORS Vs. TEACHERS RECRUITMENT BOARD, AND ORS	December 3, 2013
P MOHAN Vs. SECRETARY, TOURISM, CULTURE AND RELIGIOUS ENDOWMENT DEPARTMENT & ORS	November 27, 2013
P MOHAN Vs. M K AZHAGIRI	November 22, 2013
P MUNIRATHNAM Vs. MALLIGARJUNA RAO AND ORS	November 4, 2013
P MUNUSAMY AND ORS Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD, AND ORS	October 31, 2013
P MUTHUKARUPPAN Vs. SECRETARY TO GOVERNMENT AND ORS	August 5, 2013
P MUTHUKUMAR Vs. PAPA ALIAS PAPATHI AMMAL AND ORS	December 20, 2013
P NAGALINGAM Vs. MARI	June 24, 2013
P NAVARATHNAM LALWANI Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT, KRISHNAGIRI	September 30, 2013
P PANNERSELVAM Vs. STATE BY INSPECTOR OF POLICE	January 11, 2013
P PERUMAL Vs. ADDITIONAL COMMISSIONER	June 25, 2013
P PRIYANKA Vs. PITCHAIKANI	July 29, 2013
P PUGALENTHI Vs. STATE OF TAMIL NADU	July 5, 2013
P R SRINIVASAN Vs. SPECIAL TAHSILDAR, ADI-DRAVIDAR WELFARE DEPARTMENT	July 25, 2013
P RADHA Vs. STATE OF TAMIL NADU AND ORS	November 27, 2013
P RAJKUMAR Vs. MARY SAROJA	April 15, 2013
P RAVICHANDRAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES	June 12, 2013
P RAVIKUMAR Vs. MALARVIZHI	April 15, 2013
P SARAVANAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI AND ORS	December 18, 2013
P SAVITHRI PADMANABHAN Vs. G R NITHYANANDAM	August 7, 2013
P SELVARAJ Vs. L G BALAKRISHNAN & BROTHERS LTD ,	September 4, 2013
P STANLEY PAULRAJ Vs. STATE OF TAMIL NADU	July 18, 2013
P SUNDAR Vs. GOVERNMENT OF TAMILNADU	July 24, 2013
P SUNDARI Vs. CHAIRMAN, TAMIL NADU GENERATION OF ENERGY AND DISTRIBUTION CORPORATION	November 29, 2013
P T RAVINDRANATH AND ORS Vs. STATE OF TAMIL NADU AND ORS	February 18, 2013
P VENKATESAN ALIAS THIRUMARAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION AND ORS	August 2, 2013
P. ALANGARAVALLI Vs. R. RAJARAMAN	September 11, 2013
P. ANTONISAMY Vs. LICENSING AUTHORITY-CUM- REGIONAL TRANSPORT OFFICER	September 26, 2013
P. BALAKRISHNAN Vs. REVENUE DIVISIONAL OFFICER	January 21, 2013
P. CHANDRASEKARAN Vs. MANAGEMENT OF PALAVAN TRANSPORT CORPORATION	March 1, 2013
P. JAGANATHAN Vs. SECRETARY, GOVERNMENT OF TAMIL NADU	February 8, 2013
P. JANAKIRAMA REDDY Vs. SPECIAL OFFICER PONNERI	September 12, 2013
P. JEYA Vs. TAMIL NADU TRANSPORT CORPORATION	January 24, 2013
P. JOTHI Vs. SUPERINTENDENT OF POLICE, VILLUPURAM	July 1, 2013
P. KALA Vs. STATE REP. BY THE INSPECTOR OF POLICE	October 4, 2013
P. KALIAMOORTHY Vs. STATE	June 3, 2013
P. KANNAN Vs. K. RENUKA	January 23, 2013
P. KARUNAKARAN Vs. UNION OF INDIA	October 4, 2013
P. MALA Vs. COMMISSIONER OF POLICE, MADURAI DISTRICT	January 29, 2013
P. MARIADHASAN Vs. A.P. JOHNSON	January 11, 2013
P. MATHIRAJAN Vs. DISTRICT COLLECTOR, THANJAVUR	July 26, 2013
P. MOHAN Vs. M.K. AZHAGIRI	August 30, 2013
P. MOHANASUNDARAM Vs. PRESIDENT THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	April 30, 2013
P. MURUGESAN Vs. B. GOKILA	March 21, 2013
P. MURUGESAN Vs. STATE, REP BY THE INSPECTOR OF POLICE	January 7, 2013
P. PACKIYAM Vs. THE INSPECTOR OF PANCHAYAT/THE DISTRICT COLLECTOR, VIRUDUNAGER DISTIRCT & OTHERS	April 10, 2013
P. PONMADASAMY Vs. P. THANGARAJ	January 31, 2013
P. PUGALENTHI Vs. STATE OF TAMIL NADU	November 6, 2013
P. PURUSOTHAMAN Vs. UNION OF INDIA	April 30, 2013
P. RAJESH Vs. SECRETARY TO GOVERNMENT MUNICIPAL	February 8, 2013
P. RAJKUMAR Vs. DEPUTY COMMERCIAL TAX OFFICER	December 13, 2013
P. RAJU Vs. U. RAM BABU	January 29, 2013
P. RAMASAMY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	January 8, 2013
P. RAVICHANDRAN Vs. STATE OF TAMIL NADU	October 11, 2013
P. SARASWATHI Vs. C. SUBRAMANIAM	October 31, 2013
P. SARAVANA KUMAR Vs. SUPERINTENDENT OF POLICE	July 25, 2013
P. SELVAM Vs. SPECIAL COMMISSIONER FOR HANDICAPPED	February 4, 2013
P. SELVAM Vs. STATE OF TAMIL NADU	September 24, 2013
P. SEVUGAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT	August 30, 2013
P. SHNAMUGASUNDARAM Vs. DIRECTOR OF PUBLIC HEALTH	September 16, 2013
P. SUBRAMANI Vs. A. PERIYASAMY	October 21, 2013
P. SUKUMAR Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD	January 30, 2013
P. SUNDARAM Vs. ADDITIONAL DEPUTY INSPECTOR GENERAL OF POLICE	January 21, 2013
P. THEETHA PILLAI Vs. DIRECTOR, GANDHIGRAM INSTITUTE OF RURAL HEALTH & FAMILY WELFARE TRUST	November 4, 2013
P. THIRUMAL Vs. KANNIAPPAN	October 31, 2013
P. VADAMULAMMAL Vs. O. MEENAKSHISUNDARAM	February 11, 2013
P. VIJAYA BHASKAR Vs. TAHSILDAR	January 9, 2013
P. VIJAYKUMAR Vs. COMMISSIONER OF RURAL DEVELOPMENT	July 31, 2013
P.A.SHANMUGAM Vs. PRESIDING OFFICER	March 7, 2013
P.ARUMUGAM Vs. M.SHUNMUGAM PILLAI	August 20, 2013
P.ASHOK NATARAJAN Vs. STATE OF TAMILNADU	March 12, 2013
P.AYYASAMY Vs. B.MOHAMMED YOUSUFF	August 16, 2013
P.BALASUBRAMANIAM Vs. PACHAIYAMMAL	December 20, 2013
P.DHANAPAUL Vs. CHAIRMAN SECRETARY FOR THE DEPARTMENT OF ANIMAL HUSBANDRY AND FISHERIES, COMMITTEE	October 31, 2013
P.G.SUNDARARAJ Vs. V.ARUL	September 17, 2013
P.G.VISWANATHAN Vs. DIRECTOR OF INCOME TAX	January 4, 2013
P.GIRI Vs. MANAGING DIRECTOR, TAMIL NADU TRANSPORT CORPORATION	June 20, 2013
P.GOVINDASAMY Vs. KUNDUMANI	July 15, 2013
P.J. ALEXANDER, SECRETARY DR.ALEXANDAR EDUCATIONAL FOUNDATION, PUDUCHERRY Vs. SUPERINTENDING ENGINEER-I	November 20, 2013
P.J.MURTHY Vs. P.A. SUNDARI	June 13, 2013
P.JOSEPH Vs. TAHSILDAR TIRUCHENGODE TALUK	July 3, 2013
P.K. ABDUL KADAR Vs. STATE OF TAMIL NADU	January 9, 2013
P.K. RAMASAMY NADAR Vs. INCOME TAX OFFICER, WARD I(3)	November 13, 2013
P.K.P.N. SHIPPING MILLS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM	February 14, 2013
P.KRISHNAMOORTHY Vs. LAKSHMI	March 5, 2013
P.KRISHNASAMY Vs. DEPUTY SECRETARY TO GOVERNMENT, TRANSPORT DEPARTMENT, CHENNAI	August 30, 2013
P.KUMARESAN Vs. KALYANI	January 2, 2013
P.M. ASSOCIATES Vs. IFCI LIMITED	August 23, 2013
P.M.MANIKANDAN Vs. STATE OF TAMILNADU	January 23, 2013
P.M.RAJESHWARI Vs. P.KANTHIMATHI	March 25, 2013
P.M.V. PICHAI Vs. M.V. SUBRAMANIAN	January 31, 2013
P.MANICKAVASAGAM Vs. GOVERNMENT OF TAMIL NADU	April 1, 2013
P.MANIKANDAN Vs. M.RAMESH	November 12, 2013
P.MARIMUTHU Vs. MANAGING DIRECTOR	January 9, 2013
P.MOHAN Vs. M.K.AZHAGIRI	March 27, 2013
P.MOHANAKRISHNAN Vs. DISTRICT COLLECTOR	February 26, 2013
P.MURUGESAN Vs. MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION LTD	January 9, 2013
P.MUTHUKUMARAN Vs. SECRETARY TO THE GOVT	April 22, 2013
P.N. KRISHNAN Vs. R. SHANMUGARAJ	February 18, 2013
P.N. RAMAMOORTHY AND OTHERS Vs. M/S. V.A. SELVASEELAN AND BROS. AND OTHERS	October 23, 2013
P.N.ELUMALAI Vs. E.SOUNDARAVALLI	June 25, 2013
P.NAGARAJ PRABHU Vs. DIRECTOR OF MEDICAL EDUCATION	May 17, 2013
P.NAGESWARAN Vs. DISTRICT COLLECTOR	August 19, 2013
P.NATARAJAN Vs. COMMISSIONER, HR & CE DEPARTMENT	November 6, 2013
P.NESAMANI Vs. DIRECTOR GENERAL OF POLICE	September 20, 2013
P.P.BHASKARAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	November 18, 2013
P.PANGAJAM Vs. ASSISTANT ELEMENTARY EDUCATIONAL OFFICER	November 12, 2013
P.PAULDURAI Vs. STATE OF TAMIL NADU	November 4, 2013
P.PERUMAL (DIED) Vs. V.ARUN PRASAD	December 4, 2013
P.PUGALENTHI Vs. HIGH COURT OF JUDICATURE AT MADRAS	January 30, 2013
P.PUSHPAVATHY Vs. MINISTRY OF EXTERNAL AFFAIRS	June 27, 2013
P.R. ANAND KUMAR Vs. UNION OF INDIA	July 29, 2013
P.R. GOVINDARAJAN Vs. INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, THANJAVUR	June 3, 2013
P.R.G. KAMARAJ Vs. THE DEPUTY COMMERCIAL TAX OFFICER	August 27, 2013
P.R.KRISHNAN Vs. T.RUBY CHRISTIE	January 24, 2013
P.RAJASEKARAN Vs. TAMIL NADU HUMAN RIGHTS COMMISSION	June 6, 2013
P.RAMASAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD	February 7, 2013
P.S. MURUGESAN Vs. P.N. NALLASAMY	September 5, 2013
P.S. RAMAN Vs. M/S. SHAKTI DURGA ENGINEERING CHENNAI	January 3, 2013
P.S. RAMASAMY Vs. N. PERUMAL	September 16, 2013
P.S.N.APPASAMY Vs. SOLAI LUNGI COMPANY	January 4, 2013
P.SAKUNTHALA Vs. ORIENTAL INSURANCE CO.LTD	June 25, 2013
P.SAMSINGH Vs. P.BALASUNDARI AMMAL	January 7, 2013
P.SANGEETHA Vs. GOVERNMENT OF TAMILNADU	January 23, 2013
P.SARAVANAN Vs. GOVERNMENT OF TAMILNADU	March 6, 2013
P.SATHIARAMAN Vs. SECRETARY TO GOVERNMENT	July 23, 2013
P.SENGOTTIAN Vs. ASSISTANT DIRECTOR TOWN PANCHAYATS, SALEM	July 12, 2013
P.SIVANANDHAM Vs. COLLECTOR SALEM DISTRICT	May 17, 2013
P.SIVANESAN Vs. TAMIL NADU HOUSING BOARD	December 19, 2013
P.SOUNDARARAJAN Vs. PRINCIPAL SECRETARY TO THE GOVT.	June 17, 2013
P.STANLEY BUCK Vs. STATE	August 5, 2013
P.SUBRAMANIAN NADAR Vs. JOHN RAJ	January 8, 2013
P.SUNDARAMOORTHY Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY ADI DRAVIDAR & TRIBAL WELFARE DEPARTMENT, CHENNAI	July 11, 2013
P.T.EASWARAN Vs. GENERAL MANAGER FOOD CORPORATION OF INDIA	March 1, 2013
P.T.LAKSHMAN KUMAR Vs. BHAVANI	April 23, 2013
P.T.LEE CHENGALVAROYA NAICKER TRUST Vs. M/S.A.R.BROTHERS	June 13, 2013
P.TAMIZHARASAN Vs. DIRECTOR JAWAHARLAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION AND RESEARCH (JIPMER) DHANWANTARI NAGAR	November 8, 2013
P.THIRUMAL Vs. STATE OF TAMIL NADU	July 1, 2013
P.V.R.S. MANIKUMAR Vs. OFFICIAL LIQUIDATOR	January 28, 2013
P.VENKATACHALAM Vs. STATE OF TAMIL NADU	August 16, 2013
PACHIYANNAN (DIED) AND ORS Vs. KASTHURI AND ORS	February 18, 2013
PACKIYAM Vs. DIVISIONAL ENGINEER	February 5, 2013
PADAMCHAND JAIN Vs. P K SUNDARAM MUDALIAR	June 21, 2013
PADIKALAI Vs. DISTRICT COLLECTOR, MADURAI DISTRICT	January 17, 2013
PADMA Vs. SUPERINTENDENT OF POLICE	January 9, 2013
PADMAVATHY Vs. P.THIRUTHUVARAJ	January 22, 2013
PADMAVATHY Vs. D.MARIAPPAN	June 4, 2013
PADMAVATHY MODERN RICE MILL Vs. MANAGING DIRECTOR, PUDUCHERRY AGRO PRODUCTS, FOOD & CIVIL SUPPLIES CORPORATION LTD	October 29, 2013
PAKIALAKSHMI Vs. SEDOURAMANE AND ORS	August 29, 2013
PAKIYATHAI Vs. MAGESH MANI	January 8, 2013
PAKKIAMMAL Vs. REVENUE DIVISIONAL OFFICER	July 3, 2013
PALAMMAL Vs. GOVERMENT OF INDIA	February 28, 2013
PALANI Vs. VALLIAMMAL	July 10, 2013
PALANIAMMAL Vs. NACHIMUTHU	June 19, 2013
PALANIAMMAL Vs. DISTRICT COLLECTOR TIRUVANNAMALAI	August 23, 2013
PALANIAMMAL Vs. S MATHIVANAN	August 5, 2013
PALANIAMMAL Vs. PAPPATHI	April 25, 2013
PALANIAMMAL Vs. K.R.C. ANBALAGAN	February 18, 2013
PALANIAMMAL Vs. KUPPAL (DIED) & OTHERS	June 19, 2013
PALANIAMMAL Vs. KANDASWAMI; PAPPATHI; VADIVEL; PALANISWAMI AND ORS	April 25, 2013
PALANISAMY Vs. SELLAMMAL	February 13, 2013
PALANISAMY Vs. RAJAMANI @ RAJAMMAL	June 13, 2013
PALANISAMY Vs. V.C.PERIYASAMY	June 25, 2013
PALANISAMY Vs. AMMAIAPPAN	March 28, 2013
PALANISAMY ALIAS KUNJUPAIYAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	March 22, 2013
PALANIVEL Vs. GOVERNMENT OF TAMIL NADU	July 26, 2013
PANCHAVARNAM Vs. S LOGACHANDRAN	February 20, 2013
PANDIYAN KUDIYIRUPPUGHAL SANGAM Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD	April 9, 2013
PANJAVARNAM Vs. VISUVASAM JEYASEELI	January 4, 2013
PANNEER Vs. STATE	July 29, 2013
PAPPA Vs. R MUNIAPPAN	September 4, 2013
PAPPAYEE Vs. KUVUNDIAPPAN	January 22, 2013
PARAMASIVA GOUNDER Vs. S P MUTHUSAMY	April 9, 2013
PARAMESWARI Vs. S. JAGANATHAN	March 7, 2013
PARASURAMA VAIDYANATHAN Vs. STATE OF TAMILNADU REP.BY ITS SECRETARY & OTHERS	June 6, 2013
PARI ALIAS FATHIMA Vs. SUPERINTENDENT OF POLICE	April 18, 2013
PARTHASARATHY Vs. T. THANGADURAI	January 29, 2013
PARTHEES PUBLICITY Vs. COMMISSIONER CORPORATION OF CHENNAI	August 13, 2013
PATHIRAPANDI AND ORS Vs. TERRITORIAL COMMANDER, SALVATION ARMY INDIAN SOUTH AND ORS	March 15, 2013
PATTABI REDDIAR Vs. M. SUDHAKARAN	July 29, 2013
PATTU W/O GOVINDASAMY Vs. MANICKAM S/O RAMASAMY AND ORS	September 3, 2013
PAVAYEE AND GOVINDARAJ AND ORS Vs. P MANI AND ORS	September 26, 2013
PEARL SACKS (P) LIMITED Vs. STATE OF TAMIL NADU	November 27, 2013
PECHIMUTHU Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	July 29, 2013
PEER MOIDEEN Vs. S.P.TRANSPORT	January 29, 2013
PEGASUS TRAVELS & TOURS P. LTD. Vs. COMMR. OF C. EX. (APPEALS), CHENNAI	November 27, 2013
PEGASUS TRAVELS AND TOURS PVT. LTD. Vs. JOINT COMMR. OF C. EX.	April 5, 2013
PENTASOFT TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 25, 2013
PENTASOFT TECHNOLOGIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 29, 2013
PERIAKARAMALAI TEA AND PRODUCTS COMPANY LIMITED Vs. STATE OF TAMIL NADU	August 23, 2013
PERIAMMAL; SUBBARAYAN; VEERAMUTHU; VENKATESH Vs. A MANI	August 6, 2013
PERIYASAMY Vs. K.P. THANGARAJ	January 7, 2013
PERIYASAMY MIDDLE SCHOOL Vs. JOINT DIRECTOR OF ELEMENTARY SCHOOL EDUCATION	March 5, 2013
PERIYASAMY NADAR AND ORS Vs. KARUPANA NADAR (DIED) AND ORS	December 20, 2013
PERUMAL Vs. SENKAMALAM	September 5, 2013
PERUMAL Vs. S.V.KRISHNAMURTHY	November 18, 2013
PERUMALSAMY Vs. SECRETARY TO GOVERNMENT	September 13, 2013
PERUNKURICHI VILLAGE PANCHAYAT Vs. DISTRICT COLLECTOR	June 10, 2013
PETER ANTHONY DURAIRAJ Vs. INSPECTOR OF POLICE	March 14, 2013
PETER RAMESH KUMAR Vs. SUO MOTU	November 22, 2013
PETER RAMESH KUMAR ADVOCATE Vs. STATE	November 22, 2013
PEYATHEVAR Vs. RANGANATHAN	January 30, 2013
PHILOMINAL Vs. M. SHANMUGASUNDARAM	November 25, 2013
PHOENIX ARC PRIVATE LIMITED Vs. JEYRAM MARTHANDAN	April 22, 2013
PICASSO OVERSEAS Vs. STATE	July 31, 2013
PICHAIPILLAI Vs. VENKATACHALAM	August 5, 2013
PICHAIRAJ Vs. PALANI CHANDRAN; NEW INDIA ASSURANCE CO , LTD	September 23, 2013
PICHAMUTHU VILLUPURAM DISTRICT Vs. STATE	July 25, 2013
PITCHAIAMMAL Vs. DAVID PRATAB SINGH	January 4, 2013
PITCHAMML @ PICHAMANI @ MANIAMMAL Vs. STATE	July 3, 2013
PIZZERIA FAST FOOD RESTAURANTS (MADRAS) PVT., LTD Vs. PONNIAMMAL	September 20, 2013
PL.THENAPPAN Vs. S.THANU	February 1, 2013
POLARIS FINANCIAL TECHNOLOGY LIMITED Vs. CORPORATION BANK	June 27, 2013
POLLACHI MUNICIPAL EMPLOYEES ASSOCIATION Vs. STATE OF TAMIL NADU AND ORS	August 5, 2013
PONDICHERRY COOPERATIVE WHOLESALE STORES LTD Vs. A. SUBRAMANIAM	October 30, 2013
PONGIAMMAL Vs. R. CHINNARASU	January 2, 2013
PONNAMMAL Vs. DIRECTOR OF SCHOOL EDUCATION	October 10, 2013
PONNAMMAL Vs. M.HARIKRISHNAN	June 27, 2013
PONNIAMMAL Vs. DISTRICT COLLECTOR, VELLORE DISTRICT	November 4, 2013
POOLI BEER MOHAMMED Vs. M. VASUDEVAN	February 5, 2013
POOMPUHAR SHIPPING CORPORATION LTD Vs. INCOME TAX OFFICER, CHENNAI	October 9, 2013
POONAMALLEE CIRCLE Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT	September 19, 2013
POONGAVANA GOUNDER Vs. RAMASAMY GOUNDER	June 13, 2013
POONKUYIL Vs. SUPERINTENDENT OF POLICE	January 9, 2013
POOVATHAL Vs. REGISTRAR OF THE DISTRICT (HOUSING)/SALE OFFICER, COIMBATORE	July 17, 2013
PORT AND DOCK LABOUR UNION Vs. UNION OF INDIA	February 20, 2013
PPM THANGAIAH Vs. GOVERNMENT OF TAMIL NADU	April 9, 2013
PRABHU Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.	August 23, 2013
PRABHU Vs. STATE REP. BY THE INSPECTOR OF POLICE	January 9, 2013
PRADEEP @ DILIP Vs. SUNIL AND ORS	September 24, 2013
PRAKASH Vs. STATE BY INSPECTOR OF POLICE	June 27, 2013
PRAKASH CHAND LALWANI Vs. P VIJAYAKUMAR	February 11, 2013
PRAKASH IMPEX Vs. STATE OF TAMIL NADU	July 3, 2013
PRAMELA Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU	August 20, 2013
PRAMOD KUMAR Vs. UNION OF INDIA	April 29, 2013
PRAVEENA Vs. P S SUKUMARAN AND ORS	December 12, 2013
PREMA Vs. STATE AND ORS	September 23, 2013
PREMA BALASUBRAMANIAN Vs. UNION OF INDIA	October 11, 2013
PREMIER CASTINGS LTD COIMBATORE Vs. STATE OF TAMIL NADU	October 30, 2013
PRESIDENT, SADAYANENTHAL VILLAGE PANCHAYAT, RAMANATHAPURAM Vs. BASKARAN	January 22, 2013
PRISONERS RIGHTS FORUM Vs. UNION OF INDIA	July 1, 2013
PRIYA Vs. INSPECTOR OF POLICE THOOKANAMBAKKAM POLICE STATION	December 13, 2013
PRIYA Vs. K. TAMIL SELVI	September 6, 2013
PRIYA SUDIR Vs. STATE	August 30, 2013
PROJECT DIRECTOR NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ESAKKIMUTHU KONAR S/O. MANAMARI KONAR	June 19, 2013
PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. R KARUPPAIAH AND ORS	August 30, 2013
PUDUCHERRY TEXTILE MILLS LABOUR UNION Vs. ANGLO FRENCH TEXTILES OF PONDICHERRY TEXTILE CORPORATION	March 1, 2013
PUGAZHENTHI Vs. SUNDARI AMMAL	January 28, 2013
PULIYAMPATTI PRIMARY Vs. S KALAYARASI	February 12, 2013
PULLAIAH GOUNDER Vs. ANANDHAYAMMAL	February 25, 2013
PURASAWAKKAM PERMANENT BENEFIT FUND LTD Vs. P. SHANMUGAM	September 17, 2013
PUSHPA Vs. P BALASUBRAMANIAN	October 4, 2013
PUTTU @ PERIYASAMY AND ORS Vs. MUDALI @ NANJAPPAN AND ORS	February 25, 2013
R AMUDHA Vs. MANAGER UTI BANK	April 29, 2013
R BHARANIDHARAN Vs. K DURAISAMY AND ORS	September 16, 2013
R CHARLES AND ORS Vs. R CHELLAMMAL AND ORS	December 17, 2013
R CHINNASAMY Vs. CHINNA RAMASAMY GOUNDER	April 8, 2013
R DEVADOSS Vs. REVENUE DIVISIONAL OFFICER	August 1, 2013
R DISON Vs. EXECUTIVE OFFICER AND ORS	September 27, 2013
R DURAIKKANNU Vs. SUPERINTENDING ENGINEER, TRICHY ELECTRICITY DISTRIBUTION CIRCLE NORTH	August 6, 2013
R DURAISAMY Vs. DIRECTOR OF FIRE SERVICE TAMIL NADU FIRE SERVICE AND ORS	September 16, 2013
R EGAMPARAM Vs. DEPUTY CHAIRMAN CHENNAI	April 10, 2013
R GANDHI Vs. STATE OF TAMIL NADU; DIRECTOR GENERAL OF POLICE; COMMISSIONER OF POLICE	September 24, 2013
R GANESAN Vs. ASSISTANT DIRECTOR OF TOWN	August 12, 2013
R GOVINDAN Vs. DIRECTOR OF SCHOOL EDUCATION,	June 11, 2013
R GOVINDARAJAN Vs. GOVERNMENT OF TAMIL NADU	April 5, 2013
R GOVINDASAMY Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD	December 4, 2013
R INDRANI AND ORS Vs. DEPUTY REGISTRAR OF CO-OP SOCIETIES, AND ORS	November 4, 2013
R JEYASUDHA Vs. NEELAMEGAM NAGAR AND ORS	February 27, 2013
R JOSEPH VIMAL SUDHAKAR Vs. ZONAL MANAGER, L I C OF INDIA	September 12, 2013
R JOTHIMANI Vs. DIRECTOR, DIRECTORATE OF RURAL DEVELOPMENT AND PANCHAYAT RAJ AND ORS	August 14, 2013
R K RAMASAMY Vs. PRESIDING OFFICER	February 22, 2013
R KANNAN GOVINDARAJULU Vs. UNION OF INDIA; GOVERNMENT OF TAMIL NADU	September 19, 2013
R KRISHNAKUMAR AND ORS Vs. R RAMKUMAR (DECD ) AND ORS	November 13, 2013
R KULANDAIVELU Vs. THURAN SPINNING MILLS LTD	July 29, 2013
R MALAR Vs. STATE OF TAMIL NADU	July 22, 2013
R MANI Vs. DHANDAPANI	October 4, 2013
R MURUGAVEL Vs. COMMISSIONER OF POLICE	August 29, 2013
R MYTHILI Vs. PRINCIPAL SECRETARY TO GOVERNMENT	June 17, 2013
R NATARAJAN Vs. COMMISSIONER AN DIRECTOR OF SURVEY AND ORS	November 27, 2013
R POONGODI Vs. SECRETARY TO GOVERNMENT AND ORS	July 24, 2013
R RAGHAVAN Vs. R VENKITAPATHY	February 27, 2013
R RAJALAKSHMI AND ORS Vs. S R NOBLE SURJOVE AND ORS	November 22, 2013
R RAMAMOORTHY AND ORS Vs. DISTRICT COLLECTOR, LAND ACQUISITION OFFICER (HIGHWAYS) AND ORS	November 4, 2013
R RANGARAJAN Vs. K RAMASAMY NAIDU AND ORS	September 5, 2013
R RAVI Vs. MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION; BRANCH MANAGER, STATE EXPRESS TRANSPORT CORPORATION AND ORS	February 18, 2013
R RAVI SANKAR Vs. SKYLINE FINANCIAL SERVICES MADRAS PVT LTD	June 25, 2013
R RAVINDRAN Vs. REGISTRAR, TAMIL NADU AGRICULTURE UNIVERSITY AND ORS	July 4, 2013
R SEKAR Vs. STATE OF TAMIL NADU	June 12, 2013
R SELVAPANDIAN Vs. SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT	July 17, 2013
R SENTHI NATHAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	July 16, 2013
R SHIVKUMAR Vs. MEMBER SECRETARY	April 23, 2013
R SUBRAMANIAN Vs. L SARADHA	July 24, 2013
R SURESH Vs. M RANCHIMUTHU SELVI	July 29, 2013
R SWAMINATHAN Vs. SUMANA PAUL	December 6, 2013
R THANGARAJ Vs. A S SOMASUNDARAM AND ORS	March 15, 2013
R THANGAVEL Vs. EXECUTIVE ENGINEER AND ORS	December 10, 2013
R V K SEKAR @ KUMAR @ RAJA Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT	April 4, 2013
R V THAMIZH MANI Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	August 29, 2013
R VARADHAN Vs. DISTRICT COLLECTOR; TIRUCHIRAPALLI CITY; EXECUTIVE ENGINEER	August 21, 2013
R VASANTHA Vs. SECRETARY TO THE GOVERNMENT	June 24, 2013
R VASUDEVAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	June 25, 2013
R VEERACHI AMMAL, R MEENAKSHI, R VIVEKANANDAN, R GOPINATH Vs. MANAGING DIRECTOR, THIRUVALLURVAR TRANSPORT CORPORATION	February 11, 2013
R VENKATESAN Vs. SECRETARY TO GOVERNMENT	February 14, 2013
R VIJAY KUMAR AND ORS Vs. JOINT COMMISSIONER, HR & CE DEPARTMENT, COIMBATORE AND ORS	December 12, 2013
R. ABARANJI CHETTIAR Vs. VISHALAKSHIAMMAL	January 8, 2013
R. AMUTHA Vs. SUPERINTENDING ENGINEER SALEM ELECTRICITY DISTRIBUTION CIRCLE	December 6, 2013
R. ANANDRAJ Vs. DIRECTOR, JAWAHARLAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION & RESEARCH	December 19, 2013
R. ANANTHA PADMANABAN Vs. M.P. LAKSHMI	January 7, 2013
R. ANBALAGAN Vs. UNION OF INDIA	November 12, 2013
R. ANBALAGAN Vs. STATE	June 18, 2013
R. ARUMUGHAM Vs. ADDITIONAL ASSISTANT ELEMENTARY	September 13, 2013
R. ASHOK Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD	February 1, 2013
R. AYYAPPAN Vs. SUB-DIVISIONAL MAGISTRATE/ REVENUE DIVISIONAL OFFICER	January 31, 2013
R. BALASUNDARAM Vs. M. RAMALINGAM	July 10, 2013
R. BARNABAS Vs. PRINCIPAL, GOVERNMENT POLYTECHNIC	January 21, 2013
R. CHANDRA Vs. NALLAMMAL	January 21, 2013
R. CHANDRASEKARAN Vs. UNION OF INDIA	November 20, 2013
R. CHITRA DEVI Vs. P. MAYANDI	January 7, 2013
R. D. VIJAY ANAND Vs. SECRETARY, BAR COUNCIL OF TAMIL NADU	November 21, 2013
R. DHANALAKSHMI AND ORS. Vs. STATE OF TAMILNADU, REP. BY THE COLLECTOR, CHENNAI DISTRICT, CHENNAI AND ORS.	March 27, 2013
R. GANAPATHY Vs. M. KAMARAJ	January 3, 2013
R. JEEVAKUMAR Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI	September 16, 2013
R. KANDASAMY Vs. DISTRICT COLLECTOR	September 25, 2013
R. KANDASAMY Vs. DISTRICT COLLECTOR, SALEM DISTRICT	September 26, 2013
R. KANNAN Vs. DIRECTOR MEDICAL AND RURAL HEALTH SERVICES	June 20, 2013
R. KARTHIKA Vs. PRINCIPAL SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU HIGHER EDUCATION DEPARTMENT	September 16, 2013
R. KRISHNAMOORTHY Vs. POWER GRID CORPORATION OF INDIA LIMITED	June 28, 2013
R. KRISHNASWAMY Vs. COMMISSIONER OF INCOME TAX, CO. CIRCLE	November 26, 2013
R. LALITHA Vs. SECRETARY TO GOVERNMENT PERSONNEL	July 2, 2013
R. MANIKANDAN Vs. B.N. SRIDHARAMOORTHY	November 25, 2013
R. MANOHARAN Vs. M. HARIHARAN	January 10, 2013
R. MANONMANI Vs. DISTRICT COLLECTOR, TIRUVALLUR DISTRICT	January 24, 2013
R. MARUTHU @ MARUTHUPANDIAN Vs. STATE	January 1, 2013
R. MOHAN AND OTHERS Vs. SURESH BAFNA	November 25, 2013
R. MURALI Vs. R. SHYAMALA	December 19, 2013
R. MUTHUKRISHNAN Vs. UNION OF INDIA	March 12, 2013
R. MUTHUMEENA Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR	January 8, 2013
R. NEHRU Vs. STATE REP. BY PUBLIC PROSECUTOR	July 29, 2013
R. PALANISAMY Vs. GOVERNMENT OF TAMILNADU	August 2, 2013
R. PALANISAMY Vs. STATE BY INSPECTOR OF POLICE	April 23, 2013
R. PARAMESWARI Vs. STATE	January 9, 2013
R. PAVUL Vs. DIRECTOR GOVERNMENT EXAMINATIONS	January 11, 2013
R. PRAVINKUMAR Vs. STATE OF TAMIL NADU	January 29, 2013
R. PURUSOTHAMAN Vs. M.P. LAKSHMI	January 7, 2013
R. RADHA KRISHNAN Vs. A.R. MURUGADOSS	September 25, 2013
R. RAJESWARI Vs. STATE	December 12, 2013
R. RAMAMOORTHY Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT	January 21, 2013
R. RAMAN Vs. SECRETARY TO GOVERNMENT	September 18, 2013
R. RAMANAN Vs. REGISTRAR, CENTRAL ADMINISTRATIVE	July 30, 2013
R. RAMANATHAN Vs. SUB DIVISIONAL MAGISTRATE & REVENUE	April 30, 2013
R. RANGASAMY Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II	October 1, 2013
R. SACHIDHANANDHAM Vs. DISTRICT COLLECTOR	April 30, 2013
R. SANTHAMANI Vs. STATE OF TAMIL NADU	September 19, 2013
R. SANTHI Vs. THE DISTRICT COLLECTOR, DHARMAPURI & OTHERS	February 5, 2013
R. SESHADRI Vs. DEPUTY INSPECTOR GENERAL OF POLICE	July 31, 2013
R. SIVARAJ Vs. STATE REP. BY INSPECTOR OF POLICE	September 17, 2013
R. SRINIVASAN Vs. DISTRICT COLLECTOR/ARBITRATOR	November 7, 2013
R. SRINIVASAN Vs. S. SANKARRAJ	July 16, 2013
R. SURESH Vs. STATE REP. BY DEPUTY SUPERINTENDENT	April 29, 2013
R. THIRUGNANAM Vs. DISTRICT ADHI-DRAVIDAR WELFARE OFFICER	January 8, 2013
R. THIRUNAVUKKARASU Vs. STATE OF TAMIL NADU	April 5, 2013
R. UDHAYAKUMAR Vs. COMMISSIONER OF POLICE	September 10, 2013
R. VALLIAMMAL Vs. ARUNACHALAM	October 23, 2013
R. VARADARAJAN Vs. GOVT. OF TAMIL NADU	September 13, 2013
R. VELLAICHAMY Vs. CHIEF ELEMENTARY EDUCATIONAL OFFICER	January 9, 2013
R. VENKATESAN Vs. V. JAGANATHAN, THE NEW INDIA ASSURANCE CO. LTD., P.S. KRISHNAN AND THE UNITED INDIA INSURANCE CO. LTD.	November 27, 2013
R. VIJAYALAKSHMI Vs. S. THANGAM	March 28, 2013
R. YASODHA Vs. DEPUTY REGISTRAR OF COOP SOCIETIES	February 12, 2013
R.ABDUL KAREEM Vs. R.NOORJAKHAN THE MANGER SULTANPET AIDED MUSLIM PRIMARY SCHOOL THIRUVANNAMALAI	July 11, 2013
R.ARUL Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT HOME DEPARTMENT, CHENNAI	July 12, 2013
R.ARUMUGAM Vs. PR.PALANISAMY	January 8, 2013
R.ARUMUGAM Vs. INSPECTOR OF PANCHAYATS	April 22, 2013
R.AYYAMPERUMAL Vs. STATE OF TAMIL NADU	April 4, 2013
R.BAKTHAVACHALAM Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	September 2, 2013
R.BALAJI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	June 24, 2013
R.BALAMURUGAN Vs. T.S.PERUMAL	June 5, 2013
R.BASKAR Vs. STATE	March 27, 2013
R.BHANUMATHY Vs. DIRECTOR OF TREASURIES AND ACCOUNTS	January 30, 2013
R.CHANDRAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	April 22, 2013
R.CHINNUSAMY Vs. STATE OF TAMIL NADU	January 10, 2013
R.D. JAYARAMAN Vs. A.CHANDRASEKARAN	April 12, 2013
R.DHANABALAN Vs. NEYVELI LIGNITE CORPORATION LTD	January 7, 2013
R.DHARMAN Vs. TAMIL NADU SLUM CLEARANCE BOARD	June 18, 2013
R.G.N.S. ENTERPRISES Vs. COMMISSIONER, DEPARTMENT OF GEOLOGY & MINING	October 11, 2013
R.GOPALAKRISHNAN Vs. TIRUPARANKUNDAM ARUMUGA NAINAR TRUST	April 26, 2013
R.ILEARAJA Vs. GOVERNMENT OF PUDUCHERRY	February 28, 2013
R.JEEVA @ RAJESH Vs. STATE	November 20, 2013
R.JOHN WILSON Vs. UNION OF INDIA	August 19, 2013
R.K.INDUSTRIES REP. BY ITS PARTNER, CHENNAI Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT LOCAL ADMINISTRATION DEPARTMENT, CHENNAI	July 15, 2013
R.K.K.R. STEELS LTD Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD	July 29, 2013
R.KANDASAMY Vs. STATE OF TAMIL NADU	April 4, 2013
R.KARUNANIDHI Vs. MAYILVAHANAM	November 13, 2013
R.KASTHURIBAI Vs. STATE OF TAMIL NADU	December 19, 2013
R.KEERTHIVARMAN Vs. DISTRICT EDUCATION OFFICER	February 27, 2013
R.KOUSALYA Vs. DIRECTOR	February 1, 2013
R.KRISHNAMOORTHY Vs. STATE OF TAMIL NADU	March 6, 2013
R.LEELAVATHY Vs. SHEIK DAWOOD	June 18, 2013
R.M.RAMESH Vs. STATE	January 7, 2013
R.M.SETHURAMAN Vs. R.RAGHU	November 5, 2013
R.M.THIRUMARAN Vs. ADMINISTRATOR GENERAL	January 30, 2013
R.MAHESWARAN Vs. MANAGING DIRECTOR	January 3, 2013
R.MANIMARAN Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED	August 20, 2013
R.NANDAKUMAR Vs. STATE	September 24, 2013
R.NANTHAGOPAL Vs. G.MOHANASUNDARAM	July 8, 2013
R.NARAYANAN Vs. M/S. INDIA INFO LINE SECURITIES PRIVATE LIMITED	June 13, 2013
R.PALANI Vs. A.P.GOPIKRISHNA	March 21, 2013
R.PERUMAL NAICKER Vs. R.SAKRAPANI	April 26, 2013
R.PREETHY Vs. SECRETARY TO GOVERNMENT	June 24, 2013
R.RAGHAVAN Vs. R.VENKITAPATHY	January 31, 2013
R.RAJA JENISH Vs. SECRETARY	January 24, 2013
R.RAJASEKAR Vs. D.GURUMURTHY	June 3, 2013
R.RAJENDRAN Vs. STATE OF TAMIL NADU	March 13, 2013
R.RAMAR Vs. STATE REP. BY THE SUB INSPECTOR OF POLICE	January 10, 2013
R.RAMESH Vs. BHARATH SANCHAR NIGAM LIMITED	April 30, 2013
R.RANGASAMY Vs. STATE OF TAMIL NADU REP BY THE SECRETARY	March 5, 2013
R.SANJEEVI Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT	January 22, 2013
R.SANTHAKUMARI Vs. JOINT DIRECTOR	February 7, 2013
R.SANTHI Vs. PUBLIC LIBRARY DEPARTMENT	March 11, 2013
R.SARAVANAN Vs. S.MALLIKA	June 12, 2013
R.SATHIYAMURTHI Vs. R.MUNUSAMY	February 6, 2013
R.SATHYAVEL Vs. KANNIAMMAL	January 11, 2013
R.SELVARAJA Vs. S.LATHA	April 4, 2013
R.SHABANA Vs. SANTHARAM THE REGISTRAR THE TAMIL NADU DR.M.G.R.MEDICAL UNIVERSITY CHENNAI	July 12, 2013
R.SHANMUGAM Vs. SPECIAL DISTRICT REVENUE OFFICER (L.A.), COIMBATORE	August 30, 2013
R.SIVAKUMAR Vs. STATE	May 17, 2013
R.SOURIA CANDIAMMALLE Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT	January 21, 2013
R.SRINIVASAN Vs. SUPERINTENDENT OF POLICE	January 9, 2013
R.SUGANTHI Vs. STATE OF TAMIL NADU	April 4, 2013
R.T. MURUGESAN Vs. SECRETARY TO GOVERNMENT AGRICULTURE	January 24, 2013
R.V.P. SHAKUNTHALA Vs. N. HARI NARAYANA	July 10, 2013
R.VEERAMANI Vs. STATE OF TAMIL NADU	January 24, 2013
R.VIJAYAKUMAR Vs. GOVERNMENT OF TAMIL NADU	February 6, 2013
R.VIMALA Vs. DIRECTORATE OF COLLEGIATE EDUCATION	January 11, 2013
R.YATHAVAMOORTHI Vs. GOVERNMENT OF TAMIL NADU	April 23, 2013
RAAJENDIRA NAMALWAR Vs. T.UDAYAKUMAR	June 12, 2013
RADHA TEXTILES P. LTD Vs. UNION OF INDIA	January 29, 2013
RADHABAI; CHANDRAMOHAN; PINGALAN; MAHENDIRAN; KAUDILYAN Vs. PADMAVATHI; S SHANMUGHAM; BASKARAN; MURUGESAN AND ORS	June 6, 2013
RADHAKRISHNA REDDY Vs. G AYYAVOO	July 17, 2013
RAGHAVAN Vs. KALANITHI MARAN	June 24, 2013
RAHA OILS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	December 4, 2013
RAHEEMA BI Vs. AZEEMA BEEVI	April 30, 2013
RAILWAY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. JOINT COMMISSIONER OF LABOUR	November 13, 2013
RAILWAY USERS AND PUBLIC SOCIAL WELFARE ASSOCIATION Vs. DIVISIONAL MANAGER	January 31, 2013
RAJ Vs. SECRETARY TO GOVERNMENT	November 11, 2013
RAJA Vs. DISTRICT COLLECTOR	November 28, 2013
RAJA Vs. BALASUBRAMANIA CHETTIAR	December 19, 2013
RAJA DRESSES; BEAUTY SHOE MART Vs. A LALITHAMBA	October 3, 2013
RAJA HOLDINGS Vs. S.RAJINIKANTH	December 5, 2013
RAJA HOLDINGS Vs. N KANTHIMATHI	December 5, 2013
RAJAGOPAL GOUNDER Vs. MADURI GOUNDER	July 4, 2013
RAJAKANNU Vs. GOVINDASAMY; KOTEESWARAN; ORIENTAL INSURANCE COMPANY	August 5, 2013
RAJALAKSHMI Vs. PON. MUTHURAMALINGAM	March 21, 2013
RAJALAKSHMI; R MAHALAKSHMI; MINOR BHUVANESWARI D/O (LATE) P L RAJAMANI; UNITED INDIA INSURANCE COMPANY LIMITED Vs. T A GHOUSE KHAN; UNITED INDIA INSURANCE COMPANY LIMITED; RAJALAKSHMI; R MAHALAKSHMI	March 8, 2013
RAJAM CHEMICALS Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD	January 18, 2013
RAJAM SETHURAMAN AND ORS Vs. MAHA SEMAM TRUST AND ORS	December 19, 2013
RAJAMANICKAM Vs. P. DHANDAPANI	July 30, 2013
RAJAMMAL Vs. RAJAGOPAL	March 19, 2013
RAJANGAM Vs. DISTRICT COLLECTOR	February 18, 2013
RAJAPANDI Vs. COMMISSIONER OF POLICE	January 9, 2013
RAJAPPAN Vs. K.S. GEETHALAKSHMI	June 17, 2013
RAJAPUNNISA Vs. MEHARAJAN BEGUM AND ORS	September 26, 2013
RAJASEKARAN PILLAI Vs. KALIYAPERUMAL	December 20, 2013
RAJASHADEVIAR Vs. P. BALASUBRAMANIAM	July 29, 2013
RAJASTHAN JAINSAMAJ EDUCATIONAL TRUST Vs. K ROHINI	April 17, 2013
RAJASUNDARAM Vs. C. THAYAMMA	February 27, 2013
RAJATHA MAHAL JEWELLERS Vs. SECRETARY GOVERNMENT OF TAMIL NADU	April 9, 2013
RAJATHI Vs. PRINCIPAL SECRETARY & COMMISSIONER OF LAND ADMINISTRATION	February 22, 2013
RAJENDRAN Vs. STATE OF TAMIL NADU	November 26, 2013
RAJENDRAN AND ORS Vs. S V NATARAJAN AND ORS	February 13, 2013
RAJENDRAN VALAVANUR Vs. DIRECTOR GENERAL OF POLICE	December 4, 2013
RAJESH KUMAR Vs. SUPERINTENDENT OF POLICE	January 10, 2013
RAJESWARI Vs. SELVARAJ	July 25, 2013
RAJGUHAN EXPORTS & IMPORTS Vs. COMMISSIONER OF CUSTOMS	October 4, 2013
RAJIV KAUL Vs. GOVERNMENT OF TAMIL NADU	March 5, 2013
RAJIV TIMOTHY Vs. PARASURAM	August 14, 2013
RAJU Vs. DIRECTOR, TAMIL NADU FIRE AND RESCUE SERVICES DEPARTMENT	January 21, 2013
RAJU Vs. UNITED INDIA INSURANCE COMPANY LIMITED	February 27, 2013
RAJU LACCHMAN DAS BATHIJA Vs. REGIONAL PASSPORT OFFICER	September 17, 2013
RAKHI KOTHARI Vs. R SOUNDAAPANDIAN	January 30, 2013
RAM KAASHYAP INVESTMENT LTD ; A VENKATRAMANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	February 20, 2013
RAM PHARMA Vs. COMMERCIAL TAX OFFICER	March 14, 2013
RAMACHANDRAN Vs. VAIDYANATHAN	February 21, 2013
RAMADOSS Vs. SEBASTIAN	January 11, 2013
RAMAIYAN Vs. CHINNIAH	January 7, 2013
RAMAKRISHNA SETTY Vs. SPECIAL DIRECTOR	August 30, 2013
RAMALINGAM Vs. KANCHAN	March 21, 2013
RAMALINGAM Vs. PALANIYANDI MUDALIAR	July 24, 2013
RAMANARAYAN MILLS LTD Vs. PRESIDING OFFICER	June 24, 2013
RAMARAJ THEVAR Vs. KASI MAYAN THEVAR	January 11, 2013
RAMASAMY Vs. STATE, REP BY THE INSPECTOR OF POLICE	January 24, 2013
RAMESH Vs. AMBIGESWARI	March 22, 2013
RAMESH Vs. STATE	July 12, 2013
RAMESH Vs. MYTHILI	August 27, 2013
RAMESH CHANDER Vs. C. INDIRANI	March 22, 2013
RAMESH M. MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	November 4, 2013
RAMU NAICKER Vs. CHINNAKANNU NAICKER	July 31, 2013
RAN INDIA STEELS Vs. REGIONAL DIRECTOR, EMPLOYEE STATE INSURANCE CORPORATION	September 16, 2013
RANGANAYAKIAMMAL Vs. SARASWATHIAMMAL	November 25, 2013
RANGAPPA NAIDU Vs. P.KISTAMA NAIDU	February 27, 2013
RANGARAJAN AND ORS Vs. PADMASINI AND ORS	January 21, 2013
RANI Vs. VESAIYAN AND ORS.	January 4, 2013
RANI AND ORS Vs. MANAGEMENT AND ORS	September 11, 2013
RANI FOOD PRODUCTS Vs. STINE FOOD PRODUCTS	February 13, 2013
RANJITHKUMAR Vs. SECRETARY	January 4, 2013
RASI GRAPHICS PVT LTD Vs. ASSISTANT COMMISSIONER AND ORS	November 8, 2013
RATCHAKAR Vs. STATE REPRESENTED BY STATION	February 18, 2013
RATHINAM Vs. S.ANAND	June 7, 2013
RATTAN STEEL WORKS Vs. STATE OF TAMIL NADU	July 3, 2013
RAVI CHANDER RAJAN Vs. KHALEEL ANWAR	January 21, 2013
RAVI RAJA GOPAL Vs. G. ANANTHARAMAN	April 17, 2013
RAVI STEELS AND ORS Vs. SULTAN STEEL INDUSTRIES	August 13, 2013
RAVICHANDRAN Vs. PARAMASIVAM	December 19, 2013
RAYALA CORPORATION PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 4, 2013
RAZIK NAINA MOHAMED Vs. STATE, THROUGH THE INSPECTOR OF POLICE	January 7, 2013
RECOVERY OFFICER Vs. OFFICIAL LIQUIDATOR	February 28, 2013
REGIONAL CHIEF ENGINEER AND ORS Vs. K A THOMAS AND ORS	August 29, 2013
REGIONAL DIRECTOR ESI CORPORATION CHENNAI Vs. LEDREX PRODUCTS PRIVATE LTD	January 24, 2013
REGIONAL MANAGER, STATE BANK OF INDIA Vs. R. VIJAI PRIYA	June 21, 2013
REGIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. P MARUTHAVANAN; P KRISHNAN; M EASWARAN; ADMINISTRATIVE MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED AND ORS	March 19, 2013
REGISTRAR CHANDRASEKARENDRA Vs. S GIRIJA	August 6, 2013
REGISTRAR GENERAL Vs. R.M.SUBRAMANIAN	June 14, 2013
REGISTRAR GENERAL Vs. A.KANAGARAJ	June 14, 2013
REGISTRAR GENERAL Vs. K U RAJESEKAR	April 17, 2013
REGISTRAR GENERAL Vs. K.ELANGO	April 17, 2013
REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. S ETHIRAJ AND ORS	February 22, 2013
REGISTRAR TAMIL NADU DR.M.G.R.MEDICAL UNIVERSITY Vs. UNION OF INDIA	January 24, 2013
REGISTRAR, THIYAGARAJAR COLLEGE OF ENGINEERING Vs. REGISTRAR, TAMIL NADU INFORMATION COMMISSION AND MR. T.K. RAVINDRANATH	April 30, 2013
RELIANCE GENERAL INSURANCE CO LTD Vs. P RAJAKUMAR, S VELMURUGAN	January 29, 2013
REMA DEVI Vs. COMMISSIONER CORPORATION OF CHENNAI,	April 10, 2013
RENGANATHAN Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION	January 7, 2013
RENOWNED AUTO PRODUCTS MFRS. LTD Vs. INCOME TAX OFFICER	February 18, 2013
RENU SOOD Vs. CHIEF CONTROLLER & REVENUE AUTHORITY	September 25, 2013
RETNABAI Vs. BELARMINE JOSEPH	February 8, 2013
REV. FR. FRANCIS M. VINCENT Vs. REV. FR. XAVIER ALEXANDER	January 22, 2013
REVENUE DIVISIONAL OFFICER Vs. VISVESVARAN AND ORS	September 25, 2013
RIAZ AHAMED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	November 26, 2013
RITA AND ORS Vs. JOHN D BRITTO AND ORS	February 18, 2013
RIZWANUR RAHMAN Vs. VMS.SEYEDHA	April 8, 2013
ROMAN TARMAT LIMITED Vs. INDUKURU VENKU REDDY	January 30, 2013
ROSAMMAL MEMORIAL MINORITY COLLEGE OF EDUCATION Vs. MEMBER SECRETARY	December 13, 2013
ROSARY MATRICULATION HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	April 23, 2013
ROYAL ORCHID HOTELS LTD Vs. FERDOUS HOTELS PVT LTD	April 15, 2013
ROYAL SUNDARAM ALLIANCE INS CO LTD Vs. RAJA @ JAYAPRAKASH AND ORS	November 25, 2013
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. RAMYA	September 30, 2013
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. SARADHA TAMILARASU	September 30, 2013
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. RATHNAGIRIVELAN @ VELU, CUDDALORE	October 29, 2013
ROYAL SUNDARAM ALLIANCE INSURANCE CO., LTD Vs. S.VIJAYAKUMAR	October 21, 2013
ROYAL SUNDARAM ALLIANZ GENERAL INSURANCE CO. LTD. Vs. RAMASAMY	February 26, 2013
ROYAL SUNDARAM ALLIYANCE INSURANCE COMPANY LIMITED Vs. SUDALI; MUTHAMMAL; THIRAVIAM	March 11, 2013
ROYAL VILLA RESIDENTS Vs. PROJECT MANAGEMENT COMMITTEE	April 2, 2013
RR INDUSTRIES LIMITED Vs. INCOME TAX OFFICER (OSD)	June 26, 2013
RUBY RECREATION CLUB Vs. SECRETARY TO GOVERNMENT	April 23, 2013
RUKMANI Vs. STATE OF TAMIL NADU	March 13, 2013
S & S POWER SWITCH GEAR LTD Vs. STATE	December 5, 2013
S A THOVLATH BEEBI Vs. DIRECTOR OF SCHOOL EDUCATION	June 27, 2013
S AKBAR S/O SEIKH ISMAIL Vs. DIRECTOR GENERAL OF POLICE	June 7, 2013
S AND S POWER SWITCH GEAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE	February 13, 2013
S AND S POWER SWITCHGEAR LTD Vs. SUPERINTENDENT OF C. EX.	February 5, 2013
S ANGAMUTHU Vs. DEPUTY INSPECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE	July 22, 2013
S AROKIYA SELVA RAMESH Vs. PRINCIPAL SECRETARY TO GOVERNMENT	April 8, 2013
S ARUMUGAM Vs. SATHY	February 8, 2013
S BALASUBRAMANIAN Vs. V GOVINDAN	July 16, 2013
S BHARATHI Vs. BHARATHIYAR UNIVERSITY	September 23, 2013
S CHANDRAMOULI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	August 1, 2013
S CHINNADURAI Vs. K ALAGUVELU AND ORS	April 5, 2013
S DHANASEKARAN Vs. GOVERNMENT OF TAMIL NADU	November 29, 2013
S DURAI Vs. A B DHANASEKAR	November 5, 2013
S ESAKKI Vs. STATE AND ORS	October 23, 2013
S GOPALAKRISHNAN Vs. DISTRICT COLLECTOR	June 5, 2013
S GUNASEKARAN Vs. A K D ARUNACHALAM AND ORS	March 12, 2013
S K MURUGESAN Vs. SECRETARY TO THE GOVERNMENT	April 16, 2013
S KALIAPERUMAL Vs. STATE OF TAMILNADU	February 25, 2013
S KANTILAL PRAKASH CHAND JAIN Vs. M SUVEE RAJA	December 10, 2013
S KASIMAYAN Vs. INSPECTOR OF POLICE, CBI-ACB, SHASTRI BHAVAN	July 16, 2013
S KRISHNAMURTHY Vs. POUBALANE	March 6, 2013
S KUMAR Vs. A M PONNUSAMY AND ORS	November 29, 2013
S KUMARESAN Vs. MURUGAIAH PANDIAN AND ORS	November 19, 2013
S KUMARI Vs. STATE AND ORS	February 18, 2013
S M NAZAR Vs. STATE OF TAMIL NADU	September 13, 2013
S MABUBI Vs. STATE OF TAMIL NADU	February 13, 2013
S MADESWARI Vs. R M GOPAL	June 20, 2013
S MALLIGA Vs. GOVERNMENT OF TAMIL NADU	March 20, 2013
S MANICKAM Vs. INDIAN BANK	July 5, 2013
S MUKANCHAND BOTHRA Vs. COMMISSIONER OF POLICE	April 3, 2013
S NALLADURAI Vs. SREERAM CHITS TAMIL NADU PVT LTD	June 17, 2013
S NARAYANASAMY AND ORS Vs. K CHIDAMBARAM AND ORS	August 6, 2013
S NATARAJAN Vs. P G ARUMUGAM	July 4, 2013
S PALANI Vs. S NAGESWARI AND ORS	December 20, 2013
S PANNEER SELVAM Vs. M PONMOZHI	January 10, 2013
S PRADAP CHANDRAN Vs. STATE	July 5, 2013
S PRAKASH Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION	November 26, 2013
S PREETHI Vs. COMMISSIONER, LAND SURVEY AND LAND REVENUE DEPARTMENT AND ORS	November 22, 2013
S PRIYA; P KANNIAPPAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AND ORS	October 8, 2013
S R KALIAPPAN Vs. DISTRICT REVENUE OFFICER	February 22, 2013
S RAJARATHINAVEL Vs. VISALATCHI ENTERPRISES A PARTNERSHIP FIRM	July 5, 2013
S RAJAVELU Vs. M P CHANDRASEKARAN	February 26, 2013
S RAJENDRAN Vs. STATE OF TAMIL NADU	April 1, 2013
S RAMA RAO Vs. GOVERNMENT OF TAMIL NADU	April 1, 2013
S RAMASAMY Vs. LAKSHMI	February 26, 2013
S RAMILA Vs. E SRINIVASAN	July 29, 2013
S S S RANJITH PRIYAN Vs. REVENUE DIVISIONAL OFFICER SAKAGIRI, SALEM DISTRICT	November 27, 2013
S SAKTHIVEL Vs. MANAGER VIJAY HEMANT FINANCE ESTATE LTD	April 3, 2013
S SAMI DASS; M JULIS MICHAELAMMAL Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AND ORS	October 10, 2013
S SARAVANAN Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD	August 7, 2013
S SENTHAMARAI Vs. J VIJAYAKUMARAN	August 30, 2013
S SENTHAMARAI Vs. STATE OF TAMIL NADU	July 15, 2013
S SHANMUGALAKSHMI Vs. MUKTHI VINAYAGAR TEMPLE	April 17, 2013
S SHANMUGARAJAN Vs. STTATE OF TAMIL NADU	February 26, 2013
S SHINY Vs. STATE OF TAMIL NADU	June 18, 2013
S SIVANANTHAVADIVEL Vs. DISTRICT COLLECTOR	October 4, 2013
S SIVASUBRAMANIAM Vs. CHIEF CONTROLLING AUTHORITY	October 11, 2013
S SRINIVASAN Vs. PRESIDING OFFICER	April 19, 2013
S STALIN Vs. UNION OF INDIA	July 29, 2013
S SUBRAMANIAN Vs. PRESIDING OFFICER AND ORS	November 6, 2013
S SYED AHAMED Vs. SECRETARY TO GOVERNMENT AND ORS	December 17, 2013
S THAMARAI SELVAN Vs. S RAJAVELU	June 25, 2013
S THIMMARAYAN Vs. SECRETARY TO GOVT DEPT OF CONSUMER	August 5, 2013
S THIRUGNANAMOORTHY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	April 1, 2013
S V R SAROJA Vs. S V MATHA PRASAD	December 12, 2013
S VALLI Vs. DEPUTY OF INSPECTOR GENERAL PRISON	December 5, 2013
S VALLI Vs. MANAGING DIRECTOR TAMIL NADU SLUM CLEARANCE BOARD	August 27, 2013
S VEERABADRAN Vs. GOVERNMENT OF TAMIL NADU	April 1, 2013
S VIJAYA KUMAR Vs. STATE OF TAMIL NADU AND ORS	September 20, 2013
S YASMINE Vs. SECRETARY TAMILNADU PUBLIC SERVICE	June 13, 2013
S. ANUSUYA Vs. K.N. PARI	January 4, 2013
S. ARULAPPAN Vs. GOVERNMENT OF TAMIL NADU	November 18, 2013
S. ARULRAJ Vs. DIRECTOR OF ELEMENTARY EDUCATION	March 5, 2013
S. AUSTIN BLESSIE Vs. TAMILNADU DR. MGR MEDICAL UNIVERSITY	August 30, 2013
S. BALASUBRAMANIAN Vs. VINODHAGAN	November 5, 2013
S. BALASUBRAMANIAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT	January 7, 2013
S. BALASUBRAMANIAN DIRECTOR ADDISON PAINTS Vs. STATE OF TAMIL NADU	August 1, 2013
S. BASKAR Vs. PALANISAMY	October 31, 2013
S. CHANDIRAKALA Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	September 27, 2013
S. CHANDRA Vs. R. CHINDATHIRAI AROCKIAM SELVIN	January 9, 2013
S. CHANDRASEKARAN Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT	September 13, 2013
S. CHANDRASEKARNA Vs. PRESIDING OFFICER CENTRAL	October 4, 2013
S. DAISY RANI Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD	September 23, 2013
S. DEIVATHAL Vs. A. PALANISAMY KOUNDER	March 7, 2013
S. DEVASIRVATHAM Vs. STATE OF TAMILNADU, REPRESENTED BY ITS SPECIAL COMMISSIONER & SECRETARY	January 8, 2013
S. DURAIVELU Vs. REGIONAL TRANSPORT OFFICER CHENNAI	July 1, 2013
S. ESWARAN Vs. PRINCIPAL DR. DHARMAMBAL GOVERNMENT	September 25, 2013
S. EZHILARASI Vs. DIRECTOR OF ELEMENTARY EDUCATION	September 16, 2013
S. GANDHIMATHI Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD	September 19, 2013
S. GANESAN Vs. STATE	January 7, 2013
S. GIRIDHARAN Vs. D. PALANI	September 26, 2013
S. GOPALAKRISHNAN Vs. COMMISSIONER, TIRUNELVELI	January 21, 2013
S. GOPALAKRISHNAN Vs. DISTRICT COLLECTOR	July 11, 2013
S. HEMAMALINI Vs. SPECIAL COMMISSIONER FOR LAND ADMINISTRATION CHEPAUK	September 12, 2013
S. JAMAL Vs. COMMISSIONER OF CUSTOMS (AIR)	December 18, 2013
S. JAYARAMAN Vs. M. ARUMUGHAM	June 26, 2013
S. KRISHNAVENI Vs. ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD	September 17, 2013
S. MAHESWARAN Vs. M. JEGADAMBAL	January 24, 2013
S. MARY Vs. UNION OF INDIA, REP. BY ITS SECRETARY	February 8, 2013
S. MARY SHERLY Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT	January 9, 2013
S. MOORTHY Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES	November 8, 2013
S. MURUGAN Vs. MADRAS HARD TOOLS LTD.	December 9, 2013
S. MUTHUKUMAR Vs. INCOME TAX OFFICER	July 3, 2013
S. MUTHURAJA Vs. COMMISSIONER OF INCOME TAX	July 22, 2013
S. NAGARAJAN Vs. DEPUTY COMMISSIONER OF POLICE	March 6, 2013
S. NAGARAJAN Vs. DEPUTY COMMISSIONER OF POLICE	March 7, 2013
S. NALANKILLI Vs. COLLECTOR, VELLORE	September 30, 2013
S. PADMAJA Vs. STATE OF TAMIL NADU, REP. BY ITS PRINCIPAL SECRETARY	January 18, 2013
S. PARI Vs. SECRETARY TO GOVERNMENT, CHENNAI	September 30, 2013
S. PARIMALA DEVI Vs. REVENUE DIVISIONAL OFFICER	November 25, 2013
S. PRADEEP KUMAR Vs. YOUNG MEN'S INDIAN ASSOCIATION	September 16, 2013
S. RADHAKRISHNAN Vs. STATE INDUSTRIES PROMOTION CORPORATION	August 13, 2013
S. RAJAGOPAL Vs. R. ARUMUGAM	February 7, 2013
S. RAJANGAM Vs. SECRETARY TO GOVERNMENT	November 5, 2013
S. RAMAKRISHAN Vs. DISTRICT COLLECTOR, TIRUNELVELI & ANOTHER	July 8, 2013
S. RAMASAMY Vs. CHAIRMAN CHENNAI PORT TRUST CHENNAI	October 31, 2013
S. RAMYA DEVI Vs. D. MADHANKUMAR	January 29, 2013
S. SAMPATH KUMAR Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION	July 3, 2013
S. SARASWATHI Vs. MANAGEMENT OF M/S. SUNDAR AGENCIES	October 22, 2013
S. SARAVANA ARUL Vs. A.D. SENTHURESWARAN	January 28, 2013
S. SARAVANAN Vs. SECRETARY TO GOVERNMENT	August 19, 2013
S. SASIKUMAR Vs. JEGAJOTHI	January 21, 2013
S. SELVA PANDIAN Vs. P. JAWAHAR, THE COMMISSIONER, CORPORATION OF CHENNAI AND THE CHAIRMAN	February 14, 2013
S. SELVAVINAYAGAM Vs. P.K. RAMAKRISHNAN	July 4, 2013
S. SENBAGASELVI Vs. DIRECTOR GENERAL OF HEALTH SERVICES, NEW DELHI	March 12, 2013
S. SIVAKUMAR Vs. STATE OF TAMILNADU	September 10, 2013
S. THANGAPPA Vs. M. SELVARAJ	January 11, 2013
S. UTHAYAKUMAR Vs. DISTRICT COLLECTOR	October 21, 2013
S. VALAIYAPATHY Vs. INDIAN OVERSEAS BANK	October 11, 2013
S. VALLUVAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION	April 12, 2013
S. VEDARAJ PILLAI Vs. MEYYAMMAI	March 25, 2013
S. VEERAPUTHIRAN Vs. SECRETARY TO GOVERNMENT	January 17, 2013
S. VENKATESAN Vs. AUTHORISED OFFICER, CUDDALORE	December 16, 2013
S. VIJAYAMARTHANDAM Vs. DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT	July 9, 2013
S. VINCENT Vs. REGISTRAR MADURAI KAMARAJ UNIVERSITY	January 11, 2013
S. YUVARAJ Vs. STATE REP. BY THE INSPECTOR OF POLICE	October 1, 2013
S.A. KANNAN Vs. K.S. JEGARAJ	September 18, 2013
S.A. MOHAMED ISMAIL Vs. REVENUE DIVISIONAL OFFICER	January 21, 2013
S.A. RAJENDRAN POOSARI Vs. SECRETARY, HINDU RELIGIOUS	January 9, 2013
S.A.A.ISPAHANI TRUST Vs. INCOME TAX OFFICER	April 8, 2013
S.AMBIKAKUMARI Vs. UNION OF INDIA	March 6, 2013
S.ANTONY JAYARAJ Vs. STATE	March 21, 2013
S.ARUMUGAM Vs. M.S.PADMANABHAN	April 30, 2013
S.ARUNA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, CHENNAI	July 11, 2013
S.ARUNKUMAR Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION	February 8, 2013
S.AZHAGUPILLAI Vs. ASSISTANT ENGINEER (DISTRIBUTION) TAMIL NADU ELECTRICITY BOARD VIRAGANUR, MADURAI	September 2, 2013
S.BHASKARAN Vs. R.LOGANATHAN	December 18, 2013
S.CHANDRASEKARAN Vs. MURUGANANTHAM	February 28, 2013
S.CHANDRASEKARAN Vs. P.KALIMUTHU	January 10, 2013
S.CHARULATHA Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT, NUNGAMBAKKAM	November 7, 2013
S.D. RAMANATHAN (DIED) Vs. BABY AMMAL (DIED)	August 29, 2013
S.DEEPIKA Vs. STATE OF TAMIL NADU	July 2, 2013
S.GEORGE Vs. S.ALPHONSE RANI	June 17, 2013
S.J.SAGAYAMARSAN Vs. SUPERINTENDENT ENGINEER	January 11, 2013
S.JAYACHANDRAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	December 20, 2013
S.JAYARAM Vs. B.RADHAMANI	June 24, 2013
S.K. LATHA Vs. MANAGING DIRECTOR PALLAVAN TRANSPORT CORPORATION CHENNAI	October 25, 2013
S.KALAIARASI Vs. SIVANMALAI	March 5, 2013
S.KARTHIKEYAN Vs. TAMIL NADU ELECTRICITY BOARD	March 13, 2013
S.KAVITHA Vs. GOVERNMENT OF INDIA	March 19, 2013
S.KOTTEESWARA RAO Vs. SECRETARY CHENNAI AIRPORT CONTRACT WORKERS UNION	June 20, 2013
S.KOTTEESWARI Vs. STATE OF TAMIL NADU	February 21, 2013
S.KUMAR Vs. R.THANGARAJ	January 24, 2013
S.KUMARI Vs. GOVERNMENT OF TAMIL NADU	June 14, 2013
S.M. SOUBARSATHIK ALI Vs. MADURAI CORPORATION	November 19, 2013
S.M.J. HOUSING Vs. COMMISSIONER OF INCOME TAX	July 1, 2013
S.M.V.KALAIYARASU Vs. STATE OF TAMIL NADU	June 21, 2013
S.MAHALINGAM Vs. VASAN PUBLICATIONS PVT. LTD	January 2, 2013
S.MAHAVEER SHIVAJI Vs. SECRETARY	March 21, 2013
S.MAHAVEER SHIVAJI Vs. STATE REP BY INSPECTOR OF POLICE	March 19, 2013
S.MANGAIYARKARASI Vs. REGISTRAR OF THE DISTRICT, SALE REGION (HOUSING), SALEM	July 17, 2013
S.MANOGARAN Vs. SECRETARY TO GOVERNMENT	February 22, 2013
S.MANOHARAN Vs. TAMIL NADU ELECTRICITY BOARD	March 1, 2013
S.MANOHARAN Vs. KARUNAMURTHY	June 27, 2013
S.MURALIKRISHNAN Vs. MANAGING DIRECTOR	January 21, 2013
S.N. JAWAHAR Vs. G. NATARAJAN	January 23, 2013
S.NALINI Vs. STATE REP. BY THE INSPECTOR OF POLICE	September 11, 2013
S.NALLADURAI Vs. SREERAM CHITS TAMIL NADU PVT LTD.	June 17, 2013
S.P. BHOOMA Vs. INDIAN BANK THIRUVANMIYUR BRANCH	February 27, 2013
S.P. CHOCKALINGAM Vs. CONTROLLER OF PATENTS AND UNION OF INDIA	March 15, 2013
S.P. RAGAVENDRAN Vs. COMMISSIONER	January 3, 2013
S.P.NACHIAPPAN Vs. M/S.AEE CASTINGS LIMITED	April 10, 2013
S.PAPANASAM Vs. GOVERNMENT OF TAMIL NADU	March 11, 2013
S.PERIYANNAN Vs. COMMISSIONER AND DIRECTOR OF GEOLOGY AND MINING	March 7, 2013
S.R.M. UNIVERSITY AND ORS. Vs. JANET JEYAPAUL	July 4, 2013
S.R.NANDA KISHORE Vs. BODY OF VILLAGERS	November 6, 2013
S.R.SUJITH Vs. DIRECTOR GENERAL OF POLICE	March 26, 2013
S.RAJENDRA PRASAD Vs. REGIONAL TRANSPORT AUTHORITY CUM THE DISTRICT COLLECTOR, KANYAKUMARI	November 5, 2013
S.RAMAA Vs. UNION OF INDIA	June 14, 2013
S.RAMADORAI Vs. M/S. CITIZEN MILLS	November 7, 2013
S.RAMANATHAN Vs. TMT.MALATHI	January 7, 2013
S.RAMASAMY Vs. GOVERNMENT OF TAMILNADU	November 7, 2013
S.RAMASAMY Vs. S.SUBRAMANIAN	June 14, 2013
S.RAMESH BABU Vs. P.CHANGAIAH	April 30, 2013
S.RAMKUMAR Vs. JAYASUNDARI	June 27, 2013
S.RATHINAM Vs. S.A.PALANISAMY	June 17, 2013
S.RUHAIYAH BEGUM Vs. GOVERNMENT OF TAMIL NADU	February 19, 2013
S.S.D. OIL MILLS COMPANY LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	December 4, 2013
S.SAIT BASHA Vs. CHIEF EXECUTIVE OFFICER	July 8, 2013
S.SARAVANAMUTHU Vs. THIRUTHANI ARULMIGHU MURUGAL	March 5, 2013
S.SARAVANAN Vs. STATE OF TAMIL NADU REP. BY ITS PRINCIPAL SECRETARY TO GOVT.	January 23, 2013
S.SASI KUMAR Vs. DIRECTOR GENERAL OF POLICE	August 16, 2013
S.SEKAR Vs. SECRETARY TO GOVERNMENT	August 14, 2013
S.SHANMUGA RAJAN Vs. COMMANDANT T.N. SPECIAL POLICE	September 5, 2013
S.SINGARAM Vs. STATE	January 28, 2013
S.SIVASUBRAMANIAN Vs. PRINCIPLE SECRETARY	March 6, 2013
S.SNEKALATHA Vs. DIRECTOR DEPARTMENT OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	June 27, 2013
S.SRIDHARAN Vs. APPOLLO SINDHOORI CAPITAL	June 17, 2013
S.SRINIVASAN Vs. MOOKANDI	October 30, 2013
S.SUBRAMANIAN Vs. R.DAYANANTHAN	January 11, 2013
S.SUBRAMANIAN Vs. C.L.SARADHA	July 15, 2013
S.SUBRAMANIAN Vs. S.T.TAMILARASAN	June 24, 2013
S.SUDHA Vs. M/S.RANGASWAMY BUILDERS PVT. LTD.	June 12, 2013
S.SUMATHI Vs. R.SHARAVANAKUMAR	April 30, 2013
S.THAMAYANTHI Vs. STATE OF TAMIL NADU BY INSPECTOR OF POLICE	March 5, 2013
S.THANIGASALAM Vs. SECRETARY TO GOVT	February 25, 2013
S.THIRUGNANASAMBANDAM Vs. P.KALIYAPERUMAL	April 30, 2013
S.V. VEERASEKAR Vs. SRIMAN NARAYANA MADAM PANIKKAR	January 23, 2013
S.V.E. ENGINEERS PVT. LTD Vs. SOUUUNDRYAM ENCLAVE	November 11, 2013
S.V.P.S. PANDIARAJAN Vs. NAVAMANI	February 6, 2013
S.VASUDEVAN Vs. GOVERNMENT OF TAMIL NADU	September 4, 2013
S.VELANKANNI Vs. CHITRADEVI	April 10, 2013
S.VIJAYAKUMAR Vs. G.KESAVAN	March 28, 2013
S.VIJAYALAKSHMI Vs. SECRETARY TO THE GOVERNMENT,	January 4, 2013
S.VIJAYALAKSHMI Vs. COMMISSIONER OF HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT	March 1, 2013
S.VISWANATHAN Vs. GENERAL MANAGER	August 14, 2013
SABARI EXIM PVT. LTD Vs. COMMR. OF CUS.	July 10, 2013
SADAIYAN Vs. RAVI	December 2, 2013
SAHARBAN BEEVI Vs. S. MUMTAJ	February 14, 2013
SAJEETHA BEGUM Vs. TAMIL NADU ELECTRICITY BOARD AND ORS	January 21, 2013
SAKAR BRICK WORKS Vs. COMMERCIAL TAX OFFICER	January 18, 2013
SAKTHI MASALA (P) LTD. Vs. ASSISTANT COMMISSIONER	April 29, 2013
SAKUNTHALA Vs. K. BALASUBRAMANIAN	January 4, 2013
SAKUNTHALA Vs. ARULMIGHU KAMATCHI AMMAN TEMPLE	August 16, 2013
SALEM TEXTILES LIMITED Vs. AUTHORIZED OFFICER, M/S.PHOENIX ARC PRIVATE LTD	April 22, 2013
SALEM URBAN COOPERATIVE BANK LIMITED Vs. N.DHANASEKARAN	January 18, 2013
SAMAYAL RANI HOMELY FOODS Vs. RAJAKANTHAMMAL	July 8, 2013
SAMBAVIGA HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	March 25, 2013
SAMINATHAN Vs. SUPERINTENDENT OF POLICE	January 22, 2013
SAMIYATHAL Vs. N SAMPATH	July 18, 2013
SAMPATH Vs. PERUMAL PILLAI	July 1, 2013
SAMPATH Vs. S.N. SUNDARAM	August 2, 2013
SAMPOORNAM Vs. PAVALAKODI; M MAHADEVAN AND ORS	September 19, 2013
SAMUNDEESWARI AND ORS Vs. BRAKES INDIA LIMITED, AND ORS	November 7, 2013
SAMUTHRAVEL Vs. M GURUVAMMAL	August 12, 2013
SANGEETHA Vs. NATIONAL INSURANCE CO. LTD.	June 20, 2013
SANKARALINGAM Vs. S. RAJASEKARAN	November 7, 2013
SANKRANTI HOTELS PVT. LTD Vs. GOVERNMENT OF TAMIL NADU	December 18, 2013
SANSAN IMPEX(P) LTD Vs. DAMODAR JOSHI	November 8, 2013
SANTHAMANI Vs. S SARADAMANI	February 8, 2013
SANTHANAM Vs. CHENNAI PETROLEUM CORPORATION LTD.	February 20, 2013
SANTHI Vs. SIVAMURUGHAN	October 1, 2013
SARASWATHI Vs. PERUMAL	August 19, 2013
SARASWATHI Vs. MALAIAPPA GOUNDER	March 18, 2013
SARASWATHI GOVINDARAJ Vs. SECRETARY TO GOVERNMENT	October 29, 2013
SARASWATHI PALANIAPPAN Vs. VINOD KUMAR SUBBIAH	March 13, 2013
SARASWATHY Vs. BABU	January 7, 2013
SARAVANAN Vs. SOWMYA AND ORS	November 11, 2013
SARAVANAN Vs. STATE REP. BY THE SUB-INSPECTOR OF POLICE	November 5, 2013
SARAVANAN Vs. STATE	November 29, 2013
SARAVANAN Vs. SECRETARY TO GOVERNMENT	June 25, 2013
SARAVANAVELU Vs. PAZHANIYANDI(DIED) AND ORS	December 20, 2013
SARBUNNISHA Vs. RASOOL BEEVI	August 23, 2013
SARDHAR Vs. ANNADURAI	June 20, 2013
SARDHAR ALIAS SARDHAR BASHA Vs. INSPECTOR OF POLICE	June 21, 2013
SAROJA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED	June 6, 2013
SAROJA AND ORS Vs. MATHA VARA NIDHI LIMITED AND ORS	November 12, 2013
SAROJAMANI Vs. RAMALINGAM	December 20, 2013
SAROJINI Vs. SECRETARY TO GOVERNMENT AND ORS	October 8, 2013
SAROJINI @ SAROJA Vs. PALANIAMMAL AND ORS	November 11, 2013
SASI ROAD FINISHERS & ENGINEERING CONSTRUCTIONS Vs. DIVISIONAL ENGINEER	September 17, 2013
SASIKUMAR Vs. D.DURAISAMY	March 7, 2013
SATHASIVAM Vs. SHANMUGAM AND ORS	October 29, 2013
SATHEESH Vs. THANKARAJ	January 21, 2013
SATHIYA Vs. DEPUTY COMMISSIONER (EXCISE), AND ORS	November 29, 2013
SATHUVACHARY RAGHAVENDRA NAGAR RESIDENTS' WELFARE ASSOCIATION Vs. PALAR GARDEN ASSOCIATION	January 31, 2013
SATHYABHAMA Vs. HASBRO CLOTHING PVT LTD	July 25, 2013
SATYAM EDUCATION TRUST Vs. I.K. CONSTRUCTION	February 7, 2013
SATYAMANGALAM AGRICULTURAL PRODUCER'S CO-OPERATIVE MARKETING SOCIETY LTD. Vs. INCOME TAX OFFICER	July 1, 2013
SATYASEELAN Vs. ASSISTANT COMMISSIONER	June 20, 2013
SAVORIT LIMITED Vs. J.K.R. CARGO HANDLING	December 17, 2013
SEAFARER FISHERIES (P) LTD Vs. CHENNAI PORT TRUST REPRESENTED BY ITS CHAIRMAN	July 18, 2013
SECRETARY MESTON COLLEGE OF EDUCATION ROYAPETTAH,CHENNAI Vs. R J ROSHIAH	August 5, 2013
SECRETARY TO GOVERNMENT Vs. NAWABZADA KHURSHEED MOHAMMAD KHAN	April 30, 2013
SECRETARY TO GOVERNMENT OF INDIA Vs. N. SINNA PILLAI	February 4, 2013
SECRETARY TO GOVERNMENT, COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT Vs. A.S.KRISHNA RAJENDRAN	April 4, 2013
SECRETARY, HOLY CROSS COLLEGE Vs. STATE OF TAMIL NADU	January 9, 2013
SECRETARY, JEYARAJ ANNAPACKIAM COLLEGE FOR WOMEN Vs. STATE OF TAMIL NADU	June 17, 2013
SECRETARY, REVENUE DEPARTMENT, CHENNAI Vs. V.MADHURAJ	March 21, 2013
SECRETARY, REVENUE DEPARTMENT, FORT ST. GEORGE Vs. K. GOPAL	June 19, 2013
SEENI NOORDEEN Vs. SECRETARY TO GOVERNMENT HOME	January 10, 2013
SEETHALAKSHMI Vs. M.KARUNANIDHI	June 4, 2013
SEKAR; RAVI; MURUGAN; SARAVANAN; PITCHAI; LATHA Vs. STATE	August 7, 2013
SELLAPPAH SATGUNESWARAN Vs. INTELLIGENCE OFFICER	April 16, 2013
SELVAM Vs. PREMKUMAR	April 17, 2013
SELVAM Vs. REVENUE DIVISIONAL OFFICER ERODE	August 16, 2013
SELVAM Vs. R K R SELVARAJ	June 13, 2013
SELVAM Vs. STATE REP. BY THE INSPECTOR OF POLICE	January 17, 2013
SELVAM Vs. STATE BY THE INSPECTOR OF POLICE	March 21, 2013
SELVAM Vs. MANGAIYARKARASI	January 24, 2013
SELVANAYAGI AMMAL Vs. SRI SUNDARA VINAYAGAR	June 6, 2013
SELVARAJ Vs. SOMASUNDARI	March 28, 2013
SELVARAJ Vs. VENKATRAMAN	April 26, 2013
SELVARAJ Vs. SUKUMARAN NAIR	January 24, 2013
SELVARAJ Vs. KOLANDAYEE	July 17, 2013
SELVARANI Vs. BALASUBRAMANIAN	January 7, 2013
SELVARANI Vs. SECRETARY GOVERNMENT OF TAMILNADU	January 24, 2013
SELVI Vs. DORATHY PAUL	March 12, 2013
SELVI Vs. STATE OF TAMIL NADU	August 13, 2013
SELVI SPINNING MILL Vs. STATE OF TAMIL NADU	January 4, 2013
SENIOR DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE CO. LTD Vs. AJAY BIHANI	January 7, 2013
SENIOR REGIONAL MANAGER Vs. JOINT COMMISSIONER OF LABOUR; ASSISTANT COMMISSIONER OF LABOUR; K SWAMINATHAN	September 30, 2013
SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION, THANJAVUR REGION, THANJAVUR Vs. M. CHINNAPPAN	November 12, 2013
SENTHAMIZHAN Vs. R RAJU AND ORS	November 5, 2013
SENTHIL KUMAR SUBRAMANIAN Vs. S BRINDHALAKSHMI; S B RASHMIKA	July 29, 2013
SENTHILKUMAR Vs. INSPECTOR OF POLICE, TRICHY DISTRICT	June 21, 2013
SESHASAYEE PAPER & BOARDS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 3, 2013
SETHUKUTTY AMMA Vs. JAYARAJ, ETHEL MABEL, UNITED INDIA INSURANCE COMPANY LIMITED	February 11, 2013
SETHULAKSHMI Vs. SECRETARY TO THE GOVT. OF TAMILNADU	April 23, 2013
SEVEN SEAS PETROLEUM (P) LTD Vs. CUSTOMS	January 9, 2013
SEVUGARATHINAM Vs. B MEENAKCHI SUNDARAM	February 8, 2013
SEYED ALI @ KARATHE ALI Vs. STATE	January 9, 2013
SGS PETRO ORGANIC LIMITED Vs. COMMERCIAL TAX OFFICER	February 25, 2013
SHABBIR ROSHAN ZAVERI Vs. SAKINABAI MOHSANBHOY	November 12, 2013
SHADRACH PAUL Vs. R. RAJU	January 4, 2013
SHAJI PURUSHOTHAMAN Vs. INSPECTOR OF POLICE	July 8, 2013
SHAKEELA BEGUM Vs. MOHAMMED YAKKUB	July 16, 2013
SHAKUN OVERSEAS LIMITED Vs. COMMISSIONER OF CUSTOMS	July 18, 2013
SHANKAR Vs. INSPECTOR OF POLICE, UTHUKULI	April 1, 2013
SHANMUGA POLYTECHNIC COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	April 30, 2013
SHANMUGAIAH Vs. GENERAL MANAGER BOMBAY BURMAH TRADING CORPORATION LTD	March 26, 2013
SHANMUGAM Vs. STATE OF TAMIL NADU	August 29, 2013
SHANMUGAM Vs. KUNCHITHAPATHAM	March 12, 2013
SHANMUGAM Vs. MUTHAMMAL	February 4, 2013
SHANTAKUMARI @ SANTHI Vs. R.VENKATASUBRAMANI	April 22, 2013
SHANTHI NIKETHAN RESIDENT WELFARE ASSOCIATION (RWA) Vs. GOVERNMENT OF TAMIL NADU AND ORS	December 19, 2013
SHAPOORJI PALLONJI POWER PROJECTS PVT. LTD Vs. SAMALPATTI POWER COMPANY PVT. LTD	April 5, 2013
SHARMA ALLOYS (INDIA) LTD Vs. INCOME TAX OFFICER	June 5, 2013
SHEELA Vs. MURUGESA CHETTIAR	February 1, 2013
SHEELA FOAM (P) LTD Vs. ASSISTANT COMMISSIONER (CT)	January 29, 2013
SHEIKH ABDUL KHADER Vs. BALU AND ORS	October 24, 2013
SHIPPING CORPORATION OF INDIA Vs. MODERN RE ROLLERS	September 17, 2013
SHIVSU CANADIAN CLEAR INTERNATIONAL LIMITED.SHIVSU TOWERS Vs. FREIGHTEAN GLOBAL LOGISTICS PRIVATE LIMITED	April 10, 2013
SHOETEK AGENCIES Vs. STATE OF TAMIL NADU	November 21, 2013
SHRISHTI DIGITAL SOLUTION Vs. ADDITIONAL COMMISSIONER OF CUSTOMS	June 5, 2013
SICAL LOGISTICS LIMITED Vs. KYKO GLOBAL INC	April 29, 2013
SICAL LOGITIC LIMITED Vs. KYKO GLOBAL INC	January 18, 2013
SIDHAIYAN Vs. V. AMUDHA	September 17, 2013
SIDHU Vs. STATE	November 21, 2013
SILAMBARASAN Vs. STATE OF TAMIL NADU	June 6, 2013
SILCAL WORKERS UNION Vs. SILCAL METTALURGIC LIMITED	November 19, 2013
SILUKKUVARPATTI PANCHAYATH Vs. GOVERNMENT OF TAMILNADU	January 24, 2013
SILUVAI RAJAN @ M.S.RAJAN Vs. GLORY STELLA BAI	October 30, 2013
SINGAM REDDI Vs. DISTRICT COLLECTOR	January 10, 2013
SINGARAJ Vs. SUPERINTENDENT OF POLICE, DINDIGUL	October 31, 2013
SINGARAVELU Vs. DISTRICT COLLECTOR, VELLORE	November 7, 2013
SIRONMANI Vs. C.D. ANNA SHOLLY	October 30, 2013
SIRUMBAYEE; MINOR SEMBAYEE; MINOR THIRUPATHY Vs. SEERANGAMMAL; THIRUVENGADAM	August 1, 2013
SITRA EMPLOYEES UNION Vs. PRESIDING OFFICER, LABOUR COURT AND ANR	July 15, 2013
SIVA Vs. STATE REP BY INSPECTOR OF POLICE	July 5, 2013
SIVA @ SIVARAJ @KURANGATTI @ PALANICHAMY Vs. STATE THROUGH THE INSPECTOR OF POLICE, NILAKOTTAI P.S.	October 10, 2013
SIVA AND ANOTHER Vs. GANESAN	February 25, 2013
SIVA KUMAR Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION	March 19, 2013
SIVAJI RAO Vs. ESWARI BAI AND ORS	November 18, 2013
SIVAKAMI Vs. S KUMARAVADIVEL	August 14, 2013
SIVAKUMAR Vs. SHRIRAM CHITS T NADU	April 10, 2013
SIVALINGAM Vs. SOMU	June 3, 2013
SIVANESAN Vs. SUPERINTENDENT OF POLICE	February 26, 2013
SIVANTHI VINAYAGAR PRIMARY SCHOOL Vs. S PAPPA AND ORS	August 23, 2013
SIVAPRIYA CONSTRUCTIONS Vs. P.T.MTILDA PREMA DEVARAJ	September 18, 2013
SIVASAKTHI AUTO ANCILLARIES PVT. LTD Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE	March 20, 2013
SIVASAMY Vs. SUBRAMANIAN	January 3, 2013
SKY WORLD Vs. COMMERCIAL TAX OFFICER	February 26, 2013
SLD INDUSTRIES LTD Vs. UNION OF INDIA	February 27, 2013
SMITHA GAULECHCHA Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	March 5, 2013
SMT. KARUPAYEE AND OTHERS Vs. THE MANAGING DIRECTOR, MARUTHAPANDIAR CORPORATION, KARAI KUDI AND ANOTHER	April 5, 2013
SNEHALATHA DEVADSASON Vs. MALCOM JOSEPH	November 29, 2013
SOLAR TEA TRADERS Vs. ASSISTANT COMMISSIONER	April 8, 2013
SOLOMON Vs. BALAJI	April 18, 2013
SOMALAIAPPAN Vs. PALANISAMY	September 25, 2013
SOMALAIAPPAN Vs. PALANISAMY	September 26, 2013
SOUTH INDIA FREIGHT CARRIERS Vs. DEPUTY COMMERCIAL TAX OFFICER	March 26, 2013
SOUTHERN BOILERS & EQUIPMENTS PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE	June 20, 2013
SOUTHERN RAILWAY MAZDOOR UNION Vs. MAZDOOR WELFARE TRUST	June 7, 2013
SOWKHYA WAY2HEALTH PRIVATE LIMITED Vs. ISSAC ISAAC MATHAI	August 13, 2013
SPECIAL COMMISSIONER Vs. E RANGANATHAN	April 16, 2013
SPECIAL TAHSILDAR (L A ) Vs. K JAYACHANDRAN AND MEMBER SECRETARY	January 23, 2013
SPECIAL TAHSILDAR HOUSING SCHEME Vs. N. SUNDARAM	November 25, 2013
SPECIAL TAHSILDAR(LA), INNER RING ROAD SCHEME Vs. SANTHI AND ORS	November 21, 2013
SREE GNANAKSHI CHEMICALS Vs. STATE	April 10, 2013
SRI RAMANARAYAN MILLS LTD Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND ANR	June 24, 2013
SRI RAMNARAYAN MILLS LTD. Vs. EMPLOYEE PROVIDENT FUND APPELLATE TRIBUNAL, MINISTRY OF LABOUR & EMPLOYMENT,NEW DELHI	March 6, 2013
SRI VAARI CHEMICALS Vs. CESTAT	December 13, 2013
SRI VELAYUTHASWAMY SPINNING MILLS (P) LTD Vs. INSPECTOR GENERAL OF REGISTRATION	March 1, 2013
SRI VELMURUGAN INVESTMENT Vs. N R T TOURS	April 10, 2013
SRIDHAR Vs. STATE REP. BY SPECIAL SUB-INSPECTOR OF POLICE	October 31, 2013
SRINIVASA IYER Vs. THANUSU	November 11, 2013
SRINIVASA NAICKER Vs. KALIAPPAN	April 9, 2013
SRIRAM GANAPATHY Vs. STATE	January 4, 2013
ST. CHARLES HIGH SCHOOL Vs. GOVERNMENT OF TAMIL NADU	September 24, 2013
ST. JOHN'S COLLEGE OF NURSING OWNED BY S.K. EDUCATIONAL TRUST REP. BY ITS CORRESPONDENT, A. VIJAYAKUMAR Vs. SECRETARY, INDIAN NURSING COUNCIL	September 2, 2013
ST. JUDE'S COLLEGE, KANNIYAKUMARI DISTRICT Vs. GOVERNMENT OF TAMIL NADU, REP. BY SECRETARY TO GOVERNMENT	August 12, 2013
ST. THOMAS SILVER JUBILEE MATRICULATION SCHOOL Vs. STATE OF TAMILNADU	March 11, 2013
STATE Vs. SATHISKUMAR, S/O MURUGESAN; MURUGESAN, S/O RASAPPA GOUNDER	January 28, 2013
STATE Vs. K R RAJAGOPALAN	July 3, 2013
STATE Vs. V CHINNATHAMBI	January 28, 2013
STATE Vs. MEERAN BAI @ SYED RAHAMULLH @ SYED RAHAMULLH MEERAN	April 1, 2013
STATE Vs. S.PONNUCHAMI @ VADIVEL	January 22, 2013
STATE Vs. ARUMUGA KONAR	January 30, 2013
STATE Vs. RAJAMANI	January 29, 2013
STATE Vs. MURUGAN AND ORS	February 1, 2013
STATE BANK OF INDIA Vs. GENERAL MERCANTILE OVERSEAS	June 10, 2013
STATE BANK OF INDIA Vs. R.SHANKAR	June 17, 2013
STATE BANK OF INDIA Vs. P. NARAYANASAMY	September 17, 2013
STATE BANK OF INDIA Vs. THAVAMANI	January 31, 2013
STATE BY INSPECTOR OF POLICE Vs. PERIYASAMY	January 8, 2013
STATE EXPRESS TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	November 8, 2013
STATE INDUSTRIES PROMOTION CORPORATION Vs. HANNIC AROMATIC LTD	January 17, 2013
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED Vs. CONVEYOR SYSTEMS PRIVATE LIMITED BANGALORE	September 18, 2013
STATE OF TAMIL NADU Vs. M. JESCI GNANAM	September 18, 2013
STATE OF TAMIL NADU Vs. JANSONS TEXTILE PROCESSORS	July 24, 2013
STATE OF TAMIL NADU Vs. S.S.M. PROCESSING MILLS	August 23, 2013
STATE OF TAMIL NADU Vs. TVL. C.K. SONS SHOES	August 7, 2013
STATE OF TAMIL NADU Vs. HOTEL VASANTHAM	June 14, 2013
STATE OF TAMIL NADU Vs. S.M. ENTERPRISES	September 25, 2013
STATE OF TAMIL NADU Vs. R. NALLASAMY M/S. ANANDA POWER PRESS	July 26, 2013
STATE OF TAMIL NADU Vs. TVL. RAINBOW PRINTERS	July 26, 2013
STATE OF TAMIL NADU Vs. BALAJI TRADING COMPANY	November 21, 2013
STATE OF TAMIL NADU Vs. SAVORIT LIMITED	August 23, 2013
STATE OF TAMIL NADU Vs. KIRTHILAL KALIDAS AND CO.	October 4, 2013
STATE OF TAMIL NADU Vs. TEX-IN-PRINTERS	October 4, 2013
STATE OF TAMIL NADU Vs. RAJ FLOORINGS	June 12, 2013
STATE OF TAMIL NADU Vs. GANESAN	July 4, 2013
STATE OF TAMIL NADU Vs. C.K. VELAYUTHAN NAIR	February 28, 2013
STATE OF TAMIL NADU Vs. SITHESHKUMAR	June 26, 2013
STATE OF TAMIL NADU Vs. TVL.PLASTIC CRAFT INDUSTRIES	June 5, 2013
STATE OF TAMIL NADU Vs. SRI JAYALAKSHMI CRUSHER INDUSTRIES	February 13, 2013
STATE OF TAMIL NADU Vs. S. SUKUMARAN	April 3, 2013
STATE OF TAMIL NADU Vs. RELIANCE INDUSTRIES LIMITED	July 3, 2013
STATE OF TAMIL NADU Vs. LUCKY DYEING WORKS	June 12, 2013
STATE OF TAMIL NADU Vs. A. VAIRAVEL	July 3, 2013
STATE OF TAMIL NADU Vs. INDUSTRIAL DIESEL ENGINEERS	July 3, 2013
STATE OF TAMIL NADU Vs. TVL S S M PROCESSING MILLS	June 12, 2013
STATE OF TAMIL NADU Vs. M. MAHENDRAN	November 6, 2013
STATE OF TAMIL NADU Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	April 17, 2013
STATE OF TAMIL NADU Vs. R J AMARNATH	August 7, 2013
STATE OF TAMIL NADU Vs. N.RAGHUPATHY	November 26, 2013
STATE OF TAMIL NADU Vs. NILGIRIS RUBY MICA MINES	August 16, 2013
STATE OF TAMIL NADU Vs. A.G. PONN MAICKAVEL	December 3, 2013
STATE OF TAMIL NADU Vs. JAYARAM METAL ROLLING MILLS	June 12, 2013
STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT Vs. R. RAMASAMY REGIONAL DEPUTY DIRECTOR OF TAMIL DEVELOPMENT	September 27, 2013
STATE OF TAMIL NADU REP. BY ITS COMMISSIONER & SECRETARY TO GOVERNMENT Vs. C. SOMASEKAR	July 29, 2013
STATE OF TAMIL NADU REP. BY ITS SECRETARY, STATE BOARD OF SCHOOL EXAMINATION, CHENNAI & OTHERS Vs. J. AMRITHA, REP. BY HER NATURAL GUARDIAN AND FATHER V.S. JEYAKUMAR	August 29, 2013
STATE OF TAMIL NADU, REP. BY SECRETARY TO GOVERNMENT Vs. P. PERUMAL	September 13, 2013
STATE REP BY INSPECTOR OF POLICE Vs. K. VIJAYAN ALIAS MUTHUPANDI	January 9, 2013
STATE REP BY INSPECTOR OF POLICE Vs. SATHISKUMAR	January 28, 2013
STATE REPRESENTED BY THE INSPECTOR OF POLICE Vs. S. RAJU @ RAJU BHARATHI	January 4, 2013
STATE, REP BY INSPECTOR OF POLICE Vs. Y.AJITH	February 1, 2013
STATE, REP. BY THE SECRETARY TO GOVERNMENT PUBLIC Vs. G.KARUNAIRAJ	November 26, 2013
STATEREPBY THE INSPECTOR OF POLICE Vs. R VAITHYANANTHAN	April 18, 2013
STEPHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	January 9, 2013
STEPHEN Vs. SUPERINTENDENT OF POLICE	January 9, 2013
STERLING HOLIDAY RESORTS [INDIA] LIMITED Vs. MURLI KHEMCHAND	December 18, 2013
SUBAN KADHU @ KATTHUMI Vs. DISTRICT COLLECTOR	July 5, 2013
SUBBAN Vs. CHANDRAN	August 5, 2013
SUBBATHAL Vs. A KAJA NAJMUDEEN	October 30, 2013
SUBBIAN Vs. PRESIDING OFFICER	October 4, 2013
SUBBU GOUNDER Vs. P.KALIMUTHU	June 24, 2013
SUBBULAKSHMI Vs. COMMISSIONER OF POLICE,TIRUNELVELI	January 9, 2013
SUBBULAKSHMI Vs. SECRETARY TO GOVERNMENT	August 13, 2013
SUBRAMANI Vs. STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE	January 11, 2013
SUBRAMANI GOUNDER Vs. CHINNAKANNAMMAL	April 17, 2013
SUBRAMANIAM Vs. STATE	July 29, 2013
SUBRAMANIAM Vs. SIVAGANGAI	December 20, 2013
SUBRAMANIAN Vs. HABIBULLAH	June 3, 2013
SUBRAMANIAN Vs. HABIBULLAH	July 3, 2013
SUBRAMANIAN Vs. STATE BY INSPECTOR OF POLICE	February 27, 2013
SUBRAMANIAN Vs. MURUGESAN	February 8, 2013
SUBRAMANIAN Vs. DISTRICT REVENUE OFFICER, TIRUNELVELI	January 29, 2013
SUBRAMANIAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	February 4, 2013
SUBRAMANIAN @ RAVI SUBRAMANIAN Vs. STATE	December 16, 2013
SUKANTHI Vs. JOTHI VASANTHALAKSHMI	July 26, 2013
SUKHI IRON & STEEL COMPANY Vs. ASSISTANT COMMISSIONER	March 25, 2013
SULLIAMMAL Vs. JAGATHAMBAL	June 25, 2013
SULOCHANA Vs. PRAKASH	June 21, 2013
SUMAN Vs. STATE OF TAMIL NADU	September 19, 2013
SUMANGALI FINANCE Vs. P RAMALINGAM	July 29, 2013
SUMATHI RAVICHANDRAN Vs. STATE REP. BY THE INSPECTOR OF POLICE	March 5, 2013
SUMMER INDIA TEXTILE MILLS (P) LTD. Vs. COMMERCIAL TAX OFFICER	March 21, 2013
SUNANDA KEDARE Vs. DIRECTOR	January 30, 2013
SUNCHAN TRADING CO. Vs. CESTAT	December 19, 2013
SUNDAR TIMBER PRIVATE LIMITED Vs. MANAKCHAND JAMAD	August 16, 2013
SUNDARAM Vs. PARVARTHY	January 29, 2013
SUNDARAM FINANCE LIMITED Vs. STATE	July 29, 2013
SUNDARAM FINANCE LIMITED Vs. STATE OF TAMIL NADU	November 14, 2013
SUNDARAM FINANCE LTD Vs. K.STALIN	April 9, 2013
SUNDARARAJ Vs. DIRECTOR OF COLLEGIATE EDUCATION	January 21, 2013
SUNDARESAN Vs. DEPUTY SUPERINTENDENT OF POLICE	September 3, 2013
SUNDARI AND ORS Vs. COLLECTOR OFFICE OF COLLECTORATE AND ORS	December 20, 2013
SUNDARRAJAN Vs. STATE OF TAMIL NADU	January 23, 2013
SUNDRA SUBRAMANIA PILLAI Vs. STATE OF TAMIL NADU	January 23, 2013
SUNRAYS TEXTILES PROCESS PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	June 6, 2013
SUPER DUPER TV Vs. CHIEF ENFORCEMENT OFFICER	July 29, 2013
SUPER SPINNING MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 8, 2013
SUPER SPINNING MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 24, 2013
SUPERINTENDENT REGULATED MARKET COMMITTEE Vs. S V S CHIDAMBARAM	July 1, 2013
SUPERINTENDING ENGINEER Vs. J. SELVI	February 26, 2013
SURESH Vs. STATE OF TAMIL NADU	January 22, 2013
SURESH Vs. STATE BY THE INSPECTOR OF POLICE	June 6, 2013
SURESH @ DHANASEKAR Vs. STATE, REP. BY INSPECTOR OF POLICE, COIMBATORE DISTRICT	September 2, 2013
SURESH @ NONDI SURESH Vs. INSPECTOR OF POLICE	August 29, 2013
SURESH KUMAR Vs. SECRETARY PUBLIC DEPARTMENT (SC); DISTRICT COLLECTOR; TAHSILDAR	September 25, 2013
SURESH RAJAN; BHARATHI; NEELAKANDA PILLAI; RAJAM Vs. STATE OF TAMIL NADU	July 10, 2013
SURYA PHARMACEUTICALS LTD Vs. FIRST LEASING COMPANY OF INDIA LTD	November 12, 2013
SUSAIRAJ Vs. GURUPRASAD	January 9, 2013
SUSEELA AND ORS Vs. M KUMARAN AND ORS	October 1, 2013
SUSHEN CONSTRUCTIONS P. LTD. Vs. CESTAT, CHENNAI	December 4, 2013
SUSHIL KUMAR CHOKKANI Vs. INSPECTOR GENERAL OF REGISTRATION	November 4, 2013
SUSILA Vs. SECRETARY TO GOVERNMENT	March 5, 2013
SUSILA; THILAGAVATHI; DHANALAKSHMI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION; CHOKKALINGAM	July 5, 2013
SUTHERLAND GLOBAL SERVICES P. LTD. Vs. ASSISTANT COMMISSIONER (CT), VELACHERY ASSESSMENT CIRCLE	April 10, 2013
SUYAMBU Vs. STATE	January 8, 2013
SWARNA STEELS Vs. STATE OF TAMIL NADU	June 12, 2013
SYED ABUBACKER Vs. STATE OF TAMIL NADU	January 30, 2013
SYED AFSAR ZAMAN Vs. COMMISSIONER OF CORPORATION	November 8, 2013
SYED SALIHA Vs. STATE REP. BY THE INSPECTOR OF POLICE	April 1, 2013
SYED YACUB Vs. SPECIAL TAHSILDAR	September 24, 2013
SYED ZULAIKA Vs. DIRECTOR MONTESSORI SCHOOL (ABACUS), CHENNAI	July 10, 2013
T A MOHAMED MOIDEEN Vs. T A HAJA HUSSAIN	April 29, 2013
T A SWAMINATHAN Vs. SECRETARY TO GOVERNMENT AND ORS	October 4, 2013
T EKAMBARAM Vs. BHAVANI SAGARI	April 10, 2013
T ELWIN Vs. SREEKUMAR AND ORS	January 30, 2013
T G S J SWAMINATHAN Vs. AMMALU AMMAL KATTALAI NAGAPATTINAM	June 4, 2013
T K ANANDA SAYANAM Vs. JIOINT REGISTRAR COOPERATIVE SOCIETIES	September 2, 2013
T K RAMASAMY Vs. UNITED INDIA INSURANCE COMPANY LIMITED, KARUR; PAPPAYEE AND ORS	February 5, 2013
T K SATHYANARAYANAN Vs. COMMISSIONER	February 6, 2013
T K THIYAGARAJAN AND ORS Vs. LAKSHMANA CHETTIAR AND ORS	February 8, 2013
T K VENKATARAMAN Vs. GOVERNMENT OF TAMILNADU; DISTRICT COLLECTOR KRISHNAGIRI DISTRICT	February 13, 2013
T KANDASAMY Vs. PRESIDING OFFICER CENTRAL GOVERNMENT	April 15, 2013
T KRISHNAMURTHY Vs. STATE	July 29, 2013
T L RANGANATHAN Vs. INSPECTOR GENERAL OF POLICE	June 7, 2013
T M BHOOPATHY Vs. UMMUHABEEBA	June 5, 2013
T MADANAGIRIYAPPA Vs. DIRECTOR OF SCHOOL EDUCATION	April 17, 2013
T N SOORIYA NARAYANAN Vs. MANAGING DIRECTOR	April 8, 2013
T NALINI Vs. SECRETARY TO GOVERNMENT	September 2, 2013
T P SOKKALAL RAM SAIT FACTORY LIMITED Vs. STATE OF TAMIL NADU	November 21, 2013
T PAUL RAJ Vs. DISTRICT COLLECTOR	August 5, 2013
T R PARAMA SUNDARAM Vs. N GURUSAMY	July 11, 2013
T RAJA, H C RAJENDRAN Vs. DIRECTOR GENERAL OF POLICE, CHENNAI AND OTHERS	December 4, 2013
T RANGANATHAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE	July 1, 2013
T SAIKRISHNAN Vs. NARENDRAN AND ORS	January 31, 2013
T SARASWATHI Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT	June 3, 2013
T SAROJA Vs. K M SENTHIL	September 25, 2013
T SELVAM Vs. R VENKATESWARALU AND ORS	November 27, 2013
T SERGIA BINDU Vs. SECRETARY TO THE GOVERNMENT	April 18, 2013
T SURESH KUMAR Vs. D EMILRAJ AND ORS	October 4, 2013
T THIRUCHULI Vs. DISTRICT COLLECTOR AND ORS	July 30, 2013
T VIGNESWARAN AND ANOTHER Vs. BUVANESWARI HOUSING LAND DEVELOPERS AND ANOTHER	February 25, 2013
T. BALASUBRAMANIAN Vs. M. KANTHASAMY	February 7, 2013
T. BENNET ALIAS T.T. BENNET Vs. GOVERNMENT OF TAMIL NADU	January 9, 2013
T. CHANDRASEKARAN Vs. REVENUE DIVISIONAL OFFICER	April 2, 2013
T. FATHIMUTHU JOKARA Vs. BASHEER ALI @ AHAMED	January 4, 2013
T. GOVINDARAJAN Vs. K. RAMANATHAN	January 4, 2013
T. KAMARAJ Vs. STATE OF TAMILNADU, REPRESENTED BY CHIEF SECRETARY	September 10, 2013
T. MANIYESU Vs. DISTRICT REVENUE OFFICER	September 17, 2013
T. MAYURA MALLIAH Vs. AUROBINDO ASHRAM TRUST	August 7, 2013
T. MOHANA Vs. SECRETARY TO GOVERNMENT FOOD & CONSUMER PROTECTION DEPARTMENT	January 22, 2013
T. NATARAJAN Vs. DISTRICT COLLECTOR RURAL DEVELOPMENT AGENCY, PUDUKOTTAI	January 24, 2013
T. SANKARALINGAM Vs. DIRECTOR OF PUBLIC HEALTH	October 7, 2013
T. SELVAKUMAR Vs. STATE	November 12, 2013
T. SHANKARAMOORTHY Vs. DISTRICT COLLECTOR, KANCHEEPURAM & ANOTHER	June 5, 2013
T. SIVAPERUAML Vs. S. VISWANATHAN	April 19, 2013
T. STALIN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	January 30, 2013
T. SUBBULAKSHMI Vs. COMMISSIONER OF POLICE	August 30, 2013
T. SURESH Vs. T. SUKUMAR	November 27, 2013
T. VEERASAMY Vs. A. VENKATACHALAM	December 18, 2013
T. VIJAYASEKARAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT CHENNAI	July 1, 2013
T.BHUVANESWARI Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE	November 29, 2013
T.C.DHARMALINGAM Vs. S.CHINNASAMY	June 5, 2013
T.DURAISWAMY Vs. STATE OF TAMILNADU	June 21, 2013
T.G.SARAVANAN Vs. DEBT RECOVERY APPELLATE	January 18, 2013
T.GUNASEKARAN Vs. DIRECTOR GENERAL OF POLICE	January 9, 2013
T.K. SUBRAMANIAM Vs. CHAIRMAN, TAXATION APPEALS TRIBUNAL, CITY MUNICIPAL CORPORATION & ANOTHER	April 4, 2013
T.K.SATHIYANARAYANAN Vs. S.JAGANATHAN	April 15, 2013
T.K.VENKATESAN Vs. T.K.SRINIVASAN	July 11, 2013
T.KAMARAJ Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, ERODE	July 12, 2013
T.KAMARAJ Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	January 18, 2013
T.LOKACHARI Vs. GOVERNMENT OF INDIA	January 8, 2013
T.M. PRAKASH Vs. DISTRICT COLLECTOR	September 27, 2013
T.M. RAVICHANDRAN Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT SECRETARIAT	January 7, 2013
T.M.DURAIRAJ Vs. S.ARULPRAKASH	November 13, 2013
T.MAHESH KUMAR Vs. ASSISTANT COMMISSIONER OF LABOUR	January 31, 2013
T.MUTHUKUMARAN Vs. STATE	November 4, 2013
T.N. VELMURUGAN Vs. AJASH COTTON SPINNING MILLS (P) LTD	January 4, 2013
T.P.MAYAVAN Vs. SOWCAR GOPALDASS DWARAGADAS FAMILY TRUST ESTATE	November 29, 2013
T.P.PARAMESWARAN Vs. HIGH COURT OF JUDICATURE AT MADRAS	July 8, 2013
T.PURUSHOTHAMAN Vs. PRESIDING OFFICER	June 10, 2013
T.R. PACHAMUTHU Vs. M/S. M.M. FINANCE CORPORATION	August 30, 2013
T.R.D. KOTHAI, DIV. MANAGER, ORIENTAL INSURANCE CO. LTD. AND ANOTHER Vs. VEERAYEE AMMAL AND OTHERS	January 30, 2013
T.R.MURUGAN Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD	January 24, 2013
T.RAJA REDDY Vs. C.SRINIVASA REDDY	June 3, 2013
T.RAMAN Vs. A.DEVARAJ	June 24, 2013
T.S.SRINATH Vs. DISTRICT COLLECTOR, KRISHNAGIRI	July 9, 2013
T.SIVASANKARAN Vs. STATE OF TAMIL NADU	November 8, 2013
T.STELLA Vs. METROPOLITAN TRANSPORT CORPORATION LTD	February 27, 2013
T.UDAYASANKAR Vs. STATE OF TAMIL NADU	April 10, 2013
T.V.K. VISWANATHAN Vs. THE INSPECTOR GENERAL OF POLICE AND OTHERS	March 19, 2013
T.VAIDYALINGAM Vs. DEPUTY SUPERINTENDENT OF POLICE	August 14, 2013
T.VIJAYALAKSHMI Vs. MANAGING DIRECTOR	March 28, 2013
TAHSILDAR Vs. KANEEZ FATHIMA	January 24, 2013
TAMIL MANI Vs. KANNAIH	January 9, 2013
TAMIL NADU AMBEDKAR Vs. STATE OF TAMIL NADU	August 22, 2013
TAMIL NADU ARASU CABLE TV CORPORATION LTD AND ORS Vs. MINISTRY OF INFORMATION AND BROADCASTING AND ORS	December 20, 2013
TAMIL NADU ASBESTOS Vs. CESTAT	July 25, 2013
TAMIL NADU ASSOCIATION FOR RIGHTS OF ALL TYPES OF DIFFERENTLY ABLED AND CARE GIVERS (TARATDAC); D GANESAN Vs. PRINCIPAL SECRETARY, TAMIL NADU ELECTRICITY BOARD AND ORS	January 9, 2013
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. PRESIDING OFFICER	September 2, 2013
TAMIL NADU CO OPERATIVE BANK EMPLOYEES ASSOCIATION Vs. REGISTRAR OF COOPERATIVE SOCIETIES, CHENNAI	February 15, 2013
TAMIL NADU CRICKET ASSOCIATION Vs. STATE OF TAMIL NADU	February 6, 2013
TAMIL NADU CRICKET ASSOCIATION Vs. DIRECTOR OF INCOME TAX	October 21, 2013
TAMIL NADU CRICKET ASSOCIATION Vs. STATE OF TAMIL NADU	May 14, 2013
TAMIL NADU ELECTRICITY BOARD Vs. M.CHIDAMBARANATHAN	August 26, 2013
TAMIL NADU ELECTRICITY BOARD AND EXECUTIVE ENGINEER Vs. S P S PNEUMATIC PRODUCTS (P) LTD	April 29, 2013
TAMIL NADU ELECTRICITY BOARD ENGINEERS SANGAM Vs. S MANOHARAN	January 8, 2013
TAMIL NADU FIREWORKS AND AMORCES MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA	December 6, 2013
TAMIL NADU FIREWORKS AND AMORCES MANUFACTURERS ASSOCIATION Vs. PRINCIPAL SECRETARY TO GOVERNMENT	April 3, 2013
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. UNION OF INDIA	June 13, 2013
TAMIL NADU GOVERNMENT PRESS GENERAL WORKERS UNION, CHENNAI Vs. STATE OF TAMIL NADU	July 24, 2013
TAMIL NADU GOVT. RETIRED MEDICAL OFFICERS ASSOCIATION Vs. STATE OF TAMIL NADU REP. BY THE CHIEF SECRETARY TO THE GOVERNMENT AND OTHERS	April 30, 2013
TAMIL NADU HOUSING BOARD Vs. MARY RANI IMMANUAL	April 26, 2013
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. DECOLYTE ENGINEERING INDUSTRIES	November 21, 2013
TAMIL NADU OMNI BUS OWNERS ASSOCIATION Vs. STATE OF TAMIL NADU	August 13, 2013
TAMIL NADU STATE TRANSPORT CORPORATION Vs. JUSTIC DHIRAVIAM	January 22, 2013
TAMIL NADU STATE TRANSPORT CORPORATION Vs. ANKAPPAN	January 23, 2013
TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. JOINT COMMISSIONER OF LABOUR	October 9, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAMALINGAM	February 20, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. AYYANARAPPAN	November 26, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RADHAKRISHNAN	January 10, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE	July 10, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. A. BHARATHI	October 23, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. D.VENKATESAN	February 28, 2013
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. MOHAN KRISHNAMOORTHY	February 28, 2013
TAMIL SELVAN Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	January 7, 2013
TAMILNADU DR. M.G.R. MEDICAL UNIVERSITY Vs. R.DEVIKA	November 5, 2013
TAMILNADU INDUSTRIAL INVESTMENT Vs. KALATHI AND CO	February 13, 2013
TAMILNADU JAI BHARATH MILLS LTD. Vs. CESTAT, CHENNAI	December 9, 2013
TAMILNADU MAGNESITE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 11, 2013
TAMILNADU STATE PRIMARY AGRICULTURAL CO-OPERATIVE BANK ALL EMPLOYEES UNION Vs. SECRETARY TO GOVERNMENT	January 4, 2013
TAMILNADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT	July 9, 2013
TAMILNADU STATE TRANSPORT CORPORATION LIMITED Vs. A.S.NADARAJAN	September 18, 2013
TAMILSELVI Vs. K VISWANATHAN	July 22, 2013
TAMIZH NADU BRAHMIN ASSOCIATION Vs. CENTRAL BOARD OF FILM CERTIFICATION	May 27, 2013
TAN INDIA MINES & MINERALS LTD Vs. STATE OF TAMIL NADU	September 24, 2013
TATA PROJECTS LIMITED Vs. GNANAPRAKASAM	March 26, 2013
TATA SKY LTD Vs. ASSISTANT COMMISSIONER	April 23, 2013
TECCO & R.D. (IV) REP. BY ITS AUTHORIZED SIGNATORY MR. S. JAMBUNATHAN Vs. CHIEF ADMINISTRATIVE OFFICER/CONSTRUCTION, SOUTHERN RAILWAYS	April 1, 2013
TEJARAM Vs. BABY	July 15, 2013
TELECOM REGULATORY AUTHORITY OF INDIA Vs. BHARTI AIRTEL LTD	June 26, 2013
TERRY GOLD INDIA LIMITED Vs. TVS FINANCE SERVICES LTD	August 30, 2013
THAJUNISSA Vs. SPECIAL DEPUTY COLLECTOR	September 6, 2013
THALAPATHI PARTHIBAN Vs. SUPERINTENDING ENGINEER	July 10, 2013
THAMBUSAMY Vs. R. SELVI	January 28, 2013
THANGAIYAN Vs. INDIRANI	June 20, 2013
THANGAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	September 25, 2013
THANGAPANDI Vs. STATE	January 29, 2013
THANGAPANDIYAN Vs. KANNIGA PARAMESWARI AMMAN	April 8, 2013
THANGAPANDY Vs. STATE REP. BY THE INSPECTOR OF POLICE	January 7, 2013
THANGARAJU Vs. SRINIVASAN	March 4, 2013
THANGARASU Vs. STATE	January 22, 2013
THANGAVEL Vs. PONRAJ AND ORS	March 8, 2013
THANGAVEL PADAYACHI Vs. KESAVA PADAYACHI	July 11, 2013
THANJAI STUDY CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE	December 2, 2013
THANKAMMAL Vs. SUSEELA PONMALAR	October 31, 2013
THATCHINAMOORTHY Vs. DISTRICT COLLECTOR, PUDUKKOTTAI	January 24, 2013
THAVODHU Vs. JEM GRANITES; ORIENTAL INSURANCE COMPANY LIMITED	February 18, 2013
THAYANBAN Vs. PONNAMMAL	November 29, 2013
THE BRANCH MANAGER, M/S.UNITED INDIA INSURANCE COMPANY LIMITED SOVAGANGAI DISTRICT AND ANR. Vs. S. PALANIAPPAN &AMP; OTHERS	April 16, 2013
THE GOVT. OF INDIA, REP BY ITS SECRETARY, MINISTRY OF HOME AFFAIRS, FREEDOM FIGHTERS DIVISION Vs. M. PANCHARATHINAM	December 10, 2013
THE MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. BALAKRISHNAN, RADHA BALAKRISHNAN, PREETHI AND BABU	September 6, 2013
THE SECRETARY TO HOME DEPARTMENT, THE GOVT OF TAMIL NADU Vs. I SIKANDAR BASHA	February 12, 2013
THE SPECIAL COMMISSIONER/COMMISSIONER, HINDU RELIGIOUS & ENDOWMENTS DEPARTMENT, NUGAMBAKKAM Vs. E. RANGANATHAN	April 16, 2013
THENMOZHI Vs. SUPERINTENDENT OF POLICE, DHARMAPURI DISTRICT	July 26, 2013
THESAPPAN Vs. STATE REP BY INSPECTOR OF POLICE	July 18, 2013
THEVARINA PAPTHUKAPPU PERAVAI AND ORS Vs. SUPERINTENDENT OF POLICE AND ORS	July 25, 2013
THIAGARAJAN Vs. CAPITAL FILM WORKS	February 25, 2013
THILAGARATHINAM MATCH WORKS REP. BY ITS PROPRIETOR Vs. COMMISSIONER OF CENTRAL EXCISE TIRUNELVEL	January 29, 2013
THIRAICHERMADANTHAI Vs. INSPECTOR GENERAL OF REGISTRATION/CHIEF REVENUE CONTROLLING AUTHORITY, TAMIL NADU	November 4, 2013
THIRU E KUMAR Vs. SECRETARY TAMIL NADU	March 5, 2013
THIRU R KARPURA SUNDARA PANDIAN Vs. STATE	July 16, 2013
THIRU.S.JAI GANESH Vs. THIRU.K.PARAMAN	March 8, 2013
THIRUCHIRAPALLI CITY CO-OPERATIVE BANK LTD. Vs. APPELLATE AUTHORITY	August 22, 2013
THIRUMALAI Vs. KAMARAJ MEMORIAL EDU TRUST	January 24, 2013
THIRUMALAI SPINNING MILLS AND ORS Vs. DIRECTOR GENERAL OF FOREIGN TRADE AND ORS	March 5, 2013
THIRUSULI MUTHAIAH Vs. VENKATAPATHI NAYAKAR	January 7, 2013
THIRUVENGADAM Vs. M.PALANI	June 24, 2013
THIYAGARAJAN Vs. MUTHUSAMY GOUNDER	February 20, 2013
THIYAGU @ THIYAGARAJAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE	October 8, 2013
THOL THIRUMAVALAVAN Vs. GOVERNMENT OF TAMIL NADU	July 12, 2013
THOL. THIRUMAVALAVAN Vs. HOME SECRETARY, GOVERNMENT OF TAMIL NADU	August 27, 2013
THOMAS Vs. P SIVASUBRAMANIAM	January 3, 2013
THOMAS G.RATHINARAJ Vs. UNION OF INDIA	April 30, 2013
THOMAS GEORGE Vs. INSPECTOR GENERAL	January 3, 2013
THOOTHUKUDI VADADHISAI HINDU NADAR MAHAMAI Vs. S AMIRTHARAJ AND ORS	October 28, 2013
TI METAL FORMING Vs. REGIONAL PROVIDENT FUND COMMISSIONER 2	September 6, 2013
TIDAL LABORATORIES PVT LTD Vs. STATE OF TAMIL NADU	August 14, 2013
TITANIUM TANTALUM PRODUCTS LIMITED Vs. COMMERCIAL TAX OFFICER	February 5, 2013
TMT.A.SASI Vs. CHAIRMAN, TAMILNADU ELECTRICITY BOARD	June 6, 2013
TMT.ESTHER JASPHER SWAMINATHAN Vs. DHANABAGIAM FRANCIS	December 20, 2013
TNPL ANNAL AMBEDKAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	January 8, 2013
TRAINED NURSES ASSOCIATION OF INDIA Vs. STATE OF TAMIL NADU	August 30, 2013
TRIVENI ALLOYS LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	March 1, 2013
TRIVENI ALLOYS LTD. Vs. CESTAT	December 5, 2013
TULSYAN NEC LTD Vs. CHAIRMAN	February 18, 2013
TVL DASPAN SALES CORPORATION Vs. STATE OF TAMIL NADU	November 8, 2013
TVL SUPREME INDUSTRIES LTD Vs. AUTHORITY FOR CLARIFICATION	January 18, 2013
TVL. INDIRA INDUSTRIES Vs. STATE OF TAMIL NADU	November 19, 2013
TVL. SRI AMBIKA SAW MILL AND TRADERS Vs. STATE OF TAMIL NADU	April 15, 2013
TVL. VIJAYALAKSHMI CHIT FUNDS Vs. COMPETENT AUTHORITY AND REVENUE OFFICER COIMBATORE	November 5, 2013
TVL.BAJAJ AUTO LIMITED Vs. COMMERCIAL TAX OFFICER	January 21, 2013
TVL.LAXMI TRADING PVT. LTD Vs. STATE OF TAMIL NADU	June 19, 2013
U ARUMUGHATHAYEE AND ORS Vs. UNION OF INDIA	October 4, 2013
U SANTHOSH Vs. EXECUTIVE OFFICER, ARULMIGHU KANDASAMY TEMPLE	June 13, 2013
U.R.C. PALANI AMMAL MATRICULATION Vs. STATE OF TAMIL NADU	January 28, 2013
UDHAYA @ UDHAYAKUMAR Vs. STATE REP. BY THE ASST. COMMISSIONER	October 4, 2013
UKKIRAPANDIAN Vs. SUPERINTENDENT OF POLICE	January 7, 2013
ULTRA TILES PVT. LTD Vs. ASSISTANT COMMISSIONER	April 29, 2013
UMA MAHESWARI Vs. STATE	December 20, 2013
UMA MAHESWARI Vs. DEEPIKA	July 2, 2013
UMA MOHANRAJ, ASSISTANT PROFESSOR AND ORS Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE AND ORS	September 27, 2013
UMA PARAMESWARI MILLS LTD Vs. PRESIDING OFFICER	February 11, 2013
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UNIK TRADERS Vs. COMMISSIONER OF CUSTOMS	September 3, 2013
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UNION OF INDIA Vs. VASANTHA AND ORS	September 10, 2013
UNION OF INDIA Vs. GOVERNMENT OF TAMIL NADU	April 22, 2013
UNION OF INDIA Vs. SOUTHERN RAILWAY	November 4, 2013
UNION OF INDIA Vs. K. RAJARAJACHOLAN	October 31, 2013
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE	September 25, 2013
UNION OF INDIA Vs. P.SEVAKAN	December 6, 2013
UNION OF INDIA Vs. K KARUPPUSAMY AND ORS	November 4, 2013
UNION OF INDIA Vs. SARADA KRISHNA HOMEOPATHIS MEDICAL COLLEGE	February 26, 2013
UNION OF INDIA Vs. DR.MS.BEELA RAJESH	March 2, 2013
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	July 23, 2013
UNION OF INDIA Vs. R IIANTHIRAYAN	August 6, 2013
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI	July 19, 2013
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UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	December 20, 2013
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UNITED BLEACHERS LTD Vs. DEPUTY DIRECTOR	March 12, 2013
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UNITED INDIA INSURANCE CO , LTD Vs. RAJARAM; R GUNASEKARAN; K RAMASAMY	September 26, 2013
UNITED INDIA INSURANCE CO , LTD Vs. GANESAN AND ORS	November 13, 2013
UNITED INDIA INSURANCE CO , LTD Vs. P NALLATHAMBI AND ORS	November 13, 2013
UNITED INDIA INSURANCE CO , LTD Vs. MARIMUTHU AND ORS	November 13, 2013
UNITED INDIA INSURANCE CO , LTD , AND ORS Vs. JAYAPRAKASH AND ORS	September 19, 2013
UNITED INDIA INSURANCE CO LTD Vs. SAGICOR CAPITAL LIFE INSURANCE CO LTD	March 13, 2013
UNITED INDIA INSURANCE CO LTD Vs. AYYANAR AND ORS	November 13, 2013
UNITED INDIA INSURANCE CO LTD Vs. A MUTHAMMAL AND ORS	November 12, 2013
UNITED INDIA INSURANCE CO LTD Vs. P PANDIAN AND ORS	November 11, 2013
UNITED INDIA INSURANCE CO LTD Vs. ANNADURAI AND ORS	August 5, 2013
UNITED INDIA INSURANCE CO LTD Vs. PADMINI	January 29, 2013
UNITED INDIA INSURANCE CO LTD , AND ORS Vs. A SUBBULAKSHMI, AND ORS	November 11, 2013
UNITED INDIA INSURANCE CO, LTD Vs. LALITHAMMAL AND ORS	September 30, 2013
UNITED INDIA INSURANCE CO. LTD Vs. MUMTAJ	October 8, 2013
UNITED INDIA INSURANCE CO. LTD Vs. RAMALINGAM	September 10, 2013
UNITED INDIA INSURANCE CO. LTD Vs. D. VASANTHA	September 6, 2013
UNITED INDIA INSURANCE CO. LTD Vs. S.MUNIANDI SANTHA	June 27, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. GATTAWADI. VENUGOPAL KALPANA	June 25, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. S.MALARVIZHI	June 6, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. JOHN MONOHAR	July 16, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. V. GIRIPRASATH	February 1, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. MAYANDI AND OTHERS	June 5, 2013
UNITED INDIA INSURANCE CO. LTD. Vs. MAYANDI	April 5, 2013
UNITED INDIA INSURANCE CO. LTD., AMBATHUR Vs. BARAKATH NISA	October 9, 2013
UNITED INDIA INSURANCE CO., LTD Vs. SAMPATH	September 18, 2013
UNITED INDIA INSURANCE CO., LTD Vs. C. SAKTHIVEL	September 18, 2013
UNITED INDIA INSURANCE CO., LTD Vs. VIJAYAKUMAR	September 19, 2013
UNITED INDIA INSURANCE CO., LTD Vs. VIJAYA	September 13, 2013
UNITED INDIA INSURANCE CO.LTD. Vs. K.VELMURUGAN	June 14, 2013
UNITED INDIA INSURANCE COMPANY Vs. ARUMUGAM	November 5, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GOMATHI AND ORS	August 5, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N PERIYASAMY AND ORS	August 5, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DAVID	January 2, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MINOR.MARIKANNU	April 1, 2013
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MEENAKSHI; S SARAVANAN	April 19, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. IYYAPPAN; SEKAR	August 30, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANNAVI; P KRISHNAMOORTHY; VIJAYA	February 28, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P. MARIMUTHU	January 17, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R.CHITRA	March 8, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PANCHALI	January 18, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R. PITCHAI	January 4, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S. NATARAJAN	January 17, 2013
UNITED INDIA INSURANCE COMPANY LIMITED, Vs. S ANTONY JAMES AND ORS	January 29, 2013
UNITED INDIA INSURANCE COMPANY LIMITED, KOVILPATTI Vs. CHINNATHAI	August 5, 2013
UNITED INDIA INSURANCE COMPANY LIMITED, KUMBAKONAM Vs. POORNACHANDRA ALIAS CHANDRA AND OTHERS	April 12, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. S.KOMALA	November 6, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. S MAGESH; A MANONMANI	November 6, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. P THIYAGARAJAN	November 12, 2013
UNITED INDIA INSURANCE COMPANY LTD. KUMBAKONAM Vs. G. UMA AND OTHERS	April 12, 2013
UNITED LABOUR FEDERATION Vs. GOVERNMENT OF TAMIL NADU	July 2, 2013
UNIVERSAL ABRASIVES Vs. COMMERCIAL TAX OFFICER	August 30, 2013
UNIVERSAL SHOE COMPANY AND ORS Vs. BELLUTI SIMONE	August 29, 2013
UNNAMALAI AMMAL Vs. CHINNATHAMI	December 16, 2013
UROOJ AHMED LORDS ENTERPRISES(INDIA) DELHI Vs. PREETHI KITCHEN APPLIANCES PRIVATE LIMITED	September 25, 2013
USA AGENCIES, REP. BY ITS PROPRIETRIX A.UMAMAHESWARI Vs. COMMERCIAL TAX OFFICER	July 17, 2013
USHA AND ORS Vs. THIRUNAVUKKARASU AND ORS	November 7, 2013
USHA NANDINI Vs. SECRETARY TO THE GOVT	April 22, 2013
USHARANI Vs. RAJARAM	May 8, 2013
UTTARAMARY Vs. V SASIREKHA	April 8, 2013
V A SHAMSUDEEN AND ORS Vs. DISTRICT COLLECTOR AND ORS	October 8, 2013
V A THIRUNAVUKKARASU Vs. STATE GOVERNMENT OF TAMILNADU	July 17, 2013
V AGORAM Vs. V SEKAR AND ORS	October 24, 2013
V ARULKUMAR Vs. STATE	March 5, 2013
V ARUN Vs. HONBLE SUPREME COURT OF INDIA	August 19, 2013
V ARUNKUMAR Vs. M MOHAMED ABUBAKKAR AND ORS	March 15, 2013
V BASKARAN Vs. CHIEF ENFORCEMENT OFFICER	July 29, 2013
V CHANDRASEKARAN Vs. JOINT REGISTRAR	August 29, 2013
V D SWAMI AND COMPANY PVT LTD Vs. LODGE COTTRELL INDIA PVT LTD AND ORS	December 3, 2013
V DEVASAHAYAM AND ORS Vs. ST GEORGE CATHEDRAL TRUST AND ORS	December 12, 2013
V GOPI Vs. MD NASIMUDDIN AND ORS	November 19, 2013
V HEMAVATHI Vs. STATE	September 2, 2013
V I YOCOOB Vs. BIG MOSQUE	April 30, 2013
V JEGANATHAN ALIAS V JAYAKUMAR Vs. V THIYAGARAJAN ALIAS V DEVARAJAN; V NAGENDRAN ALIAS V NAGARAJAN; V THIRUPATHI	February 11, 2013
V KALIDASS Vs. STATE OF TAMIL NADU	April 16, 2013
V KALYANI Vs. OFFICIAL LIQUIDATOR	April 4, 2013
V KUPPAN Vs. SECRETARY TO GOVERNMENT	February 4, 2013
V MANICKAM Vs. MUMTAX BEGAUM AND OTHERS	February 8, 2013
V MARAN Vs. STATE AND ORS	December 6, 2013
V MONISHA Vs. MANAGING DIRECTOR, TAMIL NADU SLUM CLEARANCE BOARD	November 8, 2013
V MUTHUKRISHNAN Vs. CHIEF ENGINEER (DISTRIBUTION), TAMIL NADU GENERAL AND DISTRIBUTION CORPORATION LTD AND ORS	August 12, 2013
V N R NAGAR WELFARE ASSOCIATION Vs. K K BABU	March 26, 2013
V PALANIVEL Vs. MANAGER KURAVAPULAM BRANCH CANARA BANK	December 4, 2013
V R RAMARATHINAM Vs. METROPOLITAN TRANSPORT CORPORATION LTD	January 21, 2013
V RADHAKRISHNAN Vs. V CHANDRASEKHAR; V RENGARAJ; VIJAYAKUMARI	June 6, 2013
V RAJA; C VEDICHI; V CHINNAKKAL; S GOVINDAMMAL; P SAHADEVAN Vs. R ALAMELU	July 29, 2013
V RAJAKUMARAN Vs. JOINT COMMISSIONER OF POLICE	December 2, 2013
V RAJU Vs. SECRETARY TO GOVERNMENT OF TAMILNADU AND ORS	September 3, 2013
V RETHINAKUMARI Vs. ASSISTANT COMMISSIONER	August 13, 2013
V SATHIA JACOB Vs. MANAGING DIRECTOR T W A D BOARD	August 30, 2013
V SEKAR Vs. STATE	April 19, 2013
V SHANMUGASUNDARAM Vs. DISTRICT COLLECTOR AND ORS	November 25, 2013
V SRINIVASAN Vs. D SRINIVASAN	July 24, 2013
V SUBRAMANIAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD	June 20, 2013
V SUNDARARAJ Vs. S MURUGAVEL	July 16, 2013
V THANGARAJ Vs. DHANDAPANI	November 11, 2013
V THISAI INDIRAN Vs. STATE OF TAMIL NADU	August 22, 2013
V VASANTHAKUMAR Vs. SECRETARY TO GOVERNMENT	October 1, 2013
V VINAITHIRTHAN Vs. M SANJIV KUMAR; IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED	September 25, 2013
V. AMSAVENI Vs. BOARD OF APPRENTICESHIP TRAINING	August 21, 2013
V. ARUMUGAM Vs. J. SATHISH KUMAR	January 3, 2013
V. BALAKRISHNAN Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION	January 11, 2013
V. BOOVARAGHAMOORTHY Vs. DISTRICT REVENUE OFFICER, VILLUPURAM DISTRICT	October 24, 2013
V. DORAIRAJ Vs. DISTRICT FOREST OFFICER, NILGIRIS SOUTH DIVISION	June 4, 2013
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V. GOPAL Vs. SHOBA AMMAL	December 5, 2013
V. GOVINDA RAJASEKARAN Vs. GENERAL MANAGER, TAMIL NADU	February 1, 2013
V. KAMESHWARAN Vs. DD MEDICAL COLLEGE & DD HOSPITALS	August 7, 2013
V. KASTHURI Vs. DISTRICT COLLECTOR	September 20, 2013
V. LOGANATHAN Vs. ADDITIONAL DIRECTOR OF SURVEY & LAND	September 11, 2013
V. NACHAMMAL Vs. SECRETARY, DEPARTMENT OF FINANCE	September 10, 2013
V. NARASIMMA NAIDU Vs. THIRUMALAISAMY	June 25, 2013
V. PARAMASAMY Vs. DISTRICT COLLECTOR	January 7, 2013
V. PERIYASAMY Vs. STATE, REP BY DEPUTY SUPERINTENDENT OF POLICE KOTTAMPATTI	January 18, 2013
V. PRAKASH Vs. STATE	November 12, 2013
V. PURUSHOTHAMAN Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION	January 24, 2013
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V. RAJENDRAN Vs. DEPUTY REGISTRAR OF COOP SOCIETIES, SALEM	September 17, 2013
V. RAMASAMY Vs. GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY, CHENNAI & OTHERS	April 15, 2013
V. RANGANAYAKI Vs. STATE OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, CHENNAI & ANOTHER	April 8, 2013
V. RANGASAMY Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT	September 2, 2013
V. SENTHILKUMAR Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU	March 20, 2013
V. SIVA Vs. MANAGEMENT OF S.S. LAKSHMI TURNING WORKS CHENNAI	October 4, 2013
V. SUBBURAJ Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI	January 7, 2013
V.BALAIAH Vs. DIRECTOR OF MEDICAL & RURAL HEALTH SERVICES	March 28, 2013
V.BASKARAN Vs. MANJULA	March 19, 2013
V.C. CHANDHIRA KUMAR Vs. TAMIL NADU LEGISLATIVE ASSEMBLY SECRETARIAT	October 21, 2013
V.C.CHANDHIRA KUMAR Vs. TAMIL NADU LEGISLATIVE ASSEMBLY	June 5, 2013
V.C.DAMODHARAN Vs. S.M.N.SEQU ABUBACKER	July 11, 2013
V.DEVENDIRAN Vs. SYED JAN MOHAMED	December 2, 2013
V.EZHIL SUNDAR Vs. SECRETARY TO GOVERNMENT	February 21, 2013
V.G.P. FINANCES LIMITED Vs. OFFICIAL LIQUIDATOR	September 20, 2013
V.J.PADMINI Vs. P.R.PRABHAKAR	August 26, 2013
V.JEEVA REKHA Vs. DIRECTOR GENERAL OF POLICE	January 22, 2013
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V.K.A. POLYMERS PVT. LTD Vs. SHOBIKAA IMPEX PVT. LTD	January 21, 2013
V.K.RAMAMOORTHY Vs. M.K.CHANDRABAI	April 23, 2013
V.KUMARAVEL Vs. TAMIL NADU ELECTRICITY BOARD	June 21, 2013
V.M.SAINEESA Vs. S.SHANTHI	January 29, 2013
V.MANI Vs. STATE OF TAMIL NADU	June 6, 2013
V.MURALI Vs. STATE	March 5, 2013
V.NIRMAL KUMAR ALIAS V.ROBERT NIRMAL KUMAR Vs. TAMIL EVANGELICAL LUTHERAN CHURCH REPRESENTED BY CHURCH COUNSEL TRICHY	July 11, 2013
V.P.KUPPURAO Vs. STATE, REPRESENTED BY, THE INSPECTOR OF POLICE	July 9, 2013
V.PANDIA RAJAN Vs. CHIEF SECURITY COMMISSIONER =, OFFICE OF THE RAILWAY PROTECTION FORCE	February 7, 2013
V.PONNAMBALAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT	March 1, 2013
V.R. THIRUMAL Vs. V. SAMITHA	October 28, 2013
V.R.MARAGATHAM Vs. A.DHANALAKSHMI	April 30, 2013
V.RAJ BHARATH Vs. REGISTRAR ANNA UNIVERSITY	June 28, 2013
V.RAMAIAH Vs. COMMISSIONER OF INCOME TAX	June 26, 2013
V.RANGANATHAN Vs. PROJECT DIRECTOR NATIONAL HIGHWAYS AUTHORITY OF INDIA	April 22, 2013
V.RAVI Vs. GOVERNMENT OF TAMIL NADU	March 12, 2013
V.S. VEERASAMY Vs. K. SUBRAMANIAM	December 20, 2013
V.S.KUMARASAMY MUDALIAR Vs. DISTRICT COLLECTOR	April 22, 2013
V.SELVI Vs. ASSISTANT ENGINEER	September 25, 2013
V.SRINIVASAN Vs. SECRETARY, TAMIL NADU GENERATION AND DISTRIBUTION	March 25, 2013
V.T. MAHENDRAN Vs. DIRECTOR OF COLLEGIATE EDUCATION	October 29, 2013
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V.VADIVEL Vs. COMMISSIONER OF POLICE	June 7, 2013
V.VANITHA Vs. GOVERNMENT OF TAMIL NADU	January 11, 2013
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VAAS AUTOMATION PRIVATE LIMITED Vs. AUTHORITY FOR CLARIFICATION AND ADVANCE RULING	April 2, 2013
VADIVEL Vs. UMAMAHESWARI	December 20, 2013
VADUGAM VARADARAJAN Vs. STATE OF TAMILNADU	February 25, 2013
VAGEESA VIDHYASHRAM Vs. SPECIAL OFFICER	January 3, 2013
VALARMATHI Vs. DISTRICT COLLECTOR	December 17, 2013
VALAVANUR P.S. Vs. DIRECTOR GENERAL OF POLICE	December 4, 2013
VANAJA Vs. CHINNATHAMBI @ ARUNACHALAMPILLAI	July 18, 2013
VANAVAR EXPORTS Vs. DEPUTY COMMISSIONER OF LABOUR	February 19, 2013
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VASAGAM Vs. JOTHI	January 2, 2013
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VASANTHAKUMARI Vs. VINOTH	January 2, 2013
VASANTHI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVT	August 20, 2013
VASANTHI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU	April 5, 2013
VASANTHI Vs. LIFE INSURANCE CORPORATION OF INDIA	June 26, 2013
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VASUMATHI Vs. M.R.ANBARASU	February 1, 2013
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VAYUVIDYUT PROJECTS Vs. SHANGHAI ELECTIC WIND POWER	April 29, 2013
VEDANTA ALUMINIUM LTD. Vs. ASSTT. COMMR. OF CUS., PUDUCHERRY	October 23, 2013
VEEFORESS EXPORTERS Vs. COMMISSIONER OF CUSTOMS	October 3, 2013
VEEJAY MARKETING Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	February 1, 2013
VEERA VELAR Vs. VEERANAN AMBALAM	January 9, 2013
VEETRAG ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	March 19, 2013
VEETRAG ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	April 2, 2013
VELAN Vs. DISTRICT REVENUE OFFICER	January 8, 2013
VELLINGIRI Vs. DISTRICT REGISTRAR	September 20, 2013
VELMURUGAN INVESTMENT KARUR Vs. N.R.T. TOURS	April 10, 2013
VENGARAJ Vs. CHINNAMUTHULAKSHMI	April 17, 2013
VENKATACHALAM Vs. DISTRICT REVENUE OFFICER	February 8, 2013
VENKATACHALAM Vs. THEERTHA GIRI; VASU DEVAN; CHOKKALINGAM	July 29, 2013
VENKATACHALAM Vs. NALLATHAMBI	February 12, 2013
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VENKATESH Vs. M.K. UDAYAKUMAR	January 30, 2013
VENMATHI Vs. STATE OF TAMIL NADU	August 14, 2013
VENNILA Vs. COMMISSIONER OF POLICE, SALEM CITY POLICE	April 15, 2013
VENTURE METAL PRODUCTS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX	December 3, 2013
VENTURE METAL PRODUCTS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 12, 2013
VERIZON COMMUNICATIONS SINGAPORE PTE LTD Vs. INCOME TAX OFFICER	November 7, 2013
VETRI MEDICAL AGENCY Vs. STATE REP. BY INSPECTOR OF POLICE	December 3, 2013
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VIDYA MANDIR TRUST Vs. COMMISSIONER OF INCOME TAX	December 2, 2013
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VIJAYA Vs. VENKATESAN	February 18, 2013
VIJAYA AMMAL Vs. RAMALINGA NAIDU	March 1, 2013
VIJAYA VENKATARAMAN Vs. MUNIAMMAL	June 18, 2013
VIJAYABASKAR Vs. KALYANASUNDARI	November 21, 2013
VIJAYAKANT Vs. STATE OF TAMILNADU	March 7, 2013
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VIJAYALAKSHMI AND ORS. Vs. A. GOVINDASAMY AND ORS.	April 30, 2013
VIJAYALAKSHMI CHIT FUNDS Vs. COMPETENT AUTHORITY AND REVENUE OFFICER,COIMBATORE	November 5, 2013
VIJAYAMMA Vs. P. PALANI	July 3, 2013
VILUPPURAM TAMIL NADU ELECTRICITY BOARD EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY Vs. COMMISSIONER KOLIYANUR PANCHAYAT UNION	March 27, 2013
VIMALDOSS Vs. STATE	August 29, 2013
VINAYAGA AGENCIES Vs. ASSISTANT COMMISSIONER	January 29, 2013
VINAYAGAMOORTHY Vs. DEVAKI	February 12, 2013
VINAYAKAMURTHI Vs. T MAHENDRAN	April 18, 2013
VINNY Vs. D.BALASUBRAMANIAM	July 1, 2013
VINOD KUMAR MADAN Vs. GENERAL MANAGER ANDREW YULE & CO LTD	June 25, 2013
VIRENDRA MEHTA Vs. STATE OF TAMIL NADU	August 27, 2013
VIRENDRA MEHTA Vs. STATE OF TAMIL NADU	August 2, 2013
VISALAKSHI MILLS PVT LTD Vs. DEBTS RECOVERY TRIBUNAL AND ORS	November 28, 2013
VISALAKSHMI; SAKTHIVEL; IYYAPPAN; SADAYAPPAN; SIVANANTHAM Vs. D THIRUMURUGAN	June 7, 2013
VISHADRA CHARITABLE TRUST Vs. STATE	October 23, 2013
VISRAM FINANCIAL SERVICES (P) LIMITED Vs. V. RAJENDRAN	October 23, 2013
VISWALINGAM @ MAYAVEL Vs. BALASUBRAMANIAN	June 4, 2013
VITAN DEPARTMENTAL STORES & INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU, REP. BY THE JOINT COMMISSIONER	October 29, 2013
VITTAL MALLYA SCIENTIFIC RESEARCH Vs. INDUS BIOTECH PRIVATE LIMITED	March 25, 2013
VIVEK GOENKA Vs. NARENDRA PRASAD	February 22, 2013
VOICE SOCIETY Vs. GODREJ CONSUMER PRODUCTS LTD	January 11, 2013
W.B.VASANTHA Vs. CHAIRMAN & BOARD OF GOVERNORS, INDIAN INSTITUTE OF TECHNOLOGY	July 25, 2013
WESTERN CANS PVT LTD Vs. OFFICIAL LIQUIDATOR	April 12, 2013
WHITE MEMORIAL EDUCATIONAL SOCIETY Vs. UNION OF INDIA	September 19, 2013
WINWIND POWER ENERGY PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS), CHENNAI	September 5, 2013
WISDOM HOUSING AND PROPERTIES PRIVATE LIMITED Vs. DISTRICT COLLECTOR AND ORS	August 5, 2013
WORKMEN OF UBL Vs. STATE OF TAMIL NADU	July 24, 2013
YAALZ AARUCHAMI Vs. INSPECTOR OF POLICE TIRUPUR NORTH POLICE STATION	November 12, 2013
YADHAVAR KALVI NITHI Vs. R.K.SUNDAR RAMAN	March 5, 2013
YADHAVAR KALVI NITHI REGISTERED SOCIETY Vs. STATE OF TAMIL NADU	March 5, 2013
YASODHA Vs. V.G.P. HOUSING	December 17, 2013
YASODHA MURALIDHARAN Vs. G.LINGAMURTHY	April 26, 2013
ZODIAC TRADERRS INDIA Vs. SEYCHELLES PUBLIC TRANSPORT	October 1, 2013
ZONAL MANAGER BANK OF INDIA, AND ORS Vs. V DEVADASS AND ORS	October 28, 2013
ZUARI CEMENT LIMITED, Vs. INDIA CEMENTS LIMITED,	September 17, 2013
ZULAIHA SYED MOHIDEEN Vs. D. VISALAKSHI AMMAL	October 22, 2013

Year 2013 of HIGH COURT OF MADRAS

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