REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
AGNI STEELS (P) LTD REP BY ITS DIRECTOR-M CHINNASAMI Vs. ASSISTANT COMMISSIONER	January 9, 2012
DIVISIONAL MANAGER Vs. A LAKSHMI	August 3, 2012
G. RADHAKRISHNAN Vs. D. NEELAMEGAM	January 10, 2012
GEES MARINE PRODUCTS PRIVATE LIMITED REP BY ITS DIRECTOR GRINSEL KAGOO Vs. UNION OF INDIA REP. BY ITS JOINT SECRETARY	January 9, 2012
GNANAGURU DEVELOPERS PVT LTD REP BY ITS DIRECTOR L S ABHINESHA BABU Vs. TAHSILDAR TALUK OFFICE TAMBARAM	January 9, 2012
M/S. GEM GRAPHICS REP BY ITS PROPRIETOR SADDIQ BADSHA Vs. M/S. SRI SAI PAPERS	December 14, 2012
MUNIYAMMA Vs. DISTRICT COLLECTOR OFFICE OF THE COLLECTORATE	January 18, 2012
N.P. SELVARAJ NOMINEE Vs. A. BOOPALAN	September 10, 2012
NATIONAL INSURANCE CO LTD Vs. P SATHISHKUMAR	January 3, 2012
SOUTHERN ASSOCIATES Vs. CHENNAI METROPOLITAN	July 30, 2012
T ABDUL WAHID CO Vs. LABOUR COURT VELLORE	February 2, 2012
T.K. KOYA Vs. STATE	February 21, 2012
TAJ ENTERPRISES REP BY ITS PROPRIETOR MR MOHAMMED SHERIFF Vs. COMMISSIONER OF CUSTOMS	January 9, 2012
TEEM TOOLS & DESIGNERS REPRESENTED BY ITS PROPRIETOR P S CHOKKALINGAM Vs. CHECK POST OFFICER OFFICE OF THE ASSISTANT COMMISSIONER	January 11, 2012
VENKATESWARA INDUSTRIES REPRESENTED BY ITS PROPRIETOR R MOORTHY Vs. CHECK POST OFFICER OFFICE OF THE ASSISTANT COMMISSIONER	January 11, 2012
A ABDUL RAHMAN Vs. COMMISSIONER OF CUSTOMS HOUSE	February 1, 2012
A ALIBHA Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT CHENNAI	January 4, 2012
A AMANI Vs. THE SECRETARY TO GOVERNMENT COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT	August 3, 2012
A AMARNADH Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU	August 3, 2012
A ANISHA PARVEEN Vs. SECRETARY TO THE GOVERNMENT	March 14, 2012
A ANITHA VIJI Vs. SECRETARY SCHOOL EDUCATION DEPARTMENT	August 3, 2012
A ANJALADEVI Vs. BLOCK DEVELOPMENT OFFICER COMMISSIONER MANAMADURAI PANCHAYAT UNION	February 10, 2012
A ANNAPOORANI Vs. K R KALIAMMAL	September 24, 2012
A ARUMUGHAM Vs. ASSISTANT COMMISSIONER WEST DIVISION COIMBATORE DIVISION COIMBATORE	February 23, 2012
A ARUN THAMBURAJ REP BY HIS POWER OF ATTORNEY AGENT T ASHOK Vs. SECRETARY UNION PUBLIC SERVICE COMMISSION DHOLPUR HOUSE	February 7, 2012
A BADHRACHALAM Vs. PRINCIPAL SECRETARY/COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK CHENNAI	April 17, 2012
A BAKRUDEEN ALI AHAMED Vs. INSPECTOR GENERAL OF POLICE	February 1, 2012
A BALAKRISHNAN Vs. STATE OF TAMIL NADU REP.BY SECRETARY	January 4, 2012
A BALAMANI Vs. BHARAT PETROLEUM CORPORATION LTD	June 18, 2012
A BALAMURUGAN Vs. STATE OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT	April 19, 2012
A BHAGAT AND CO REP BY ITS PARTNER AKBAR ALI Vs. B RAVICHANKAR BABU	January 19, 2012
A BHOOPATHY Vs. DEPUTY INSPECTOR GENERAL OF PRISONS	July 3, 2012
A BOOPATHY Vs. SECRETARY LABOUR DEPARTMENT TAMIL NADU GOVERNMENT	January 12, 2012
A CHINNADURAI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE I DEPARTMENT	March 21, 2012
A DALIT MANIVANNAN Vs. INSPECTOR OF POLICE	August 1, 2012
A DHANASEKARAN Vs. EXECUTIVE ENGINEER EGMORE CEDC CENTRAL	February 1, 2012
A DHINAKAR Vs. I KEZHSON	November 21, 2012
A ELIZABETH Vs. TREASURY OFFICER THIRUVALLUR THIRUVALLUR DISTRICT	April 18, 2012
A FAZULU Vs. STATE OF TAMIL NADU	July 13, 2012
A G PONN MANICKAVEL Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	January 5, 2012
A G RAVI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	July 19, 2012
A GOUTAMCHAND Vs. S KRISHNAVENI	July 26, 2012
A GURUNATHAN Vs. K NATARAJAN	July 9, 2012
A GURUVAIAH Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD	February 22, 2012
A INICO Vs. SUPERINTENDENT OF POLICE	March 14, 2012
A JAHANGIR Vs. GOVERNMENT OF TAMIL NADU	June 14, 2012
A JAYAPAUL Vs. COMMISSIONER TAMBARAM MUNICIPALITY	September 27, 2012
A JENNY MARX Vs. STATE OF TAMIL NADU	September 18, 2012
A JOHN KULANDAIRAJ Vs. GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY HEALTH AND FAMILY WELFARE (N-1) DEPARTMENT FORT ST. GEORGE, CHENNAI - 600 009,	November 20, 2012
A JOHN PAUL Vs. STATE REP BY INSPECTOR OF POLICE	July 10, 2012
A K BALAJI Vs. GOVERNMENT OF INDIA REP BY ITS SECRETARY TO GOVERNMENT	February 21, 2012
A K DHANAPAL Vs. DISTRICT COLLECTOR	July 16, 2012
A K GOPAL Vs. R K SITRULA	February 2, 2012
A K KALIFULLAH Vs. M ABDUL KHADER	September 5, 2012
A K SYED ALI Vs. A K YARAB JAN	June 4, 2012
A KALAI SELVI Vs. DIRECTOR ELEMENTARY EDUCATION	February 20, 2012
A KALIAPERUMAL Vs. DISCIPLINARY AUTHORITY GENERAL MANAGER (PERSONNEL) DEPARTMENT OF PERSONNEL INDUSTRIAL RELATIONS DIVISION	January 19, 2012
A KAMALAKANNAN Vs. SECRETARY TO GOVERNMENT SECRETARIAT MADRAS	June 18, 2012
A KAMARAJ Vs. SECRETARY OF TAMIL NADU LEGISLATIVE ASSEMBLY ASSEMBLY SECRETARIAT TAMIL NADU LEGISLATIVE ASSEMBLY	April 17, 2012
A KAMARUNNISA GHORI Vs. CHAIRPERSON PREVENTION OF MONEY LAUNDERING UNION OF INDIA	July 11, 2012
A KASINATHAN Vs. BRANCH MANAGER CANARA BANK TOWN HALL ROAD MADURAI	April 20, 2012
A KATHIRAVAN Vs. DISTRICT SURVEY OFFICER	March 5, 2012
A KHADER SHERIFF Vs. KARIM UNNISAH	January 12, 2012
A KRISHNAKUMAR Vs. V SRINIVASAN	August 1, 2012
A L HELAN Vs. SIVAGANESH	April 11, 2012
A LAGESAN Vs. RAMANUJAM	January 3, 2012
A LAWRENCE Vs. DEPUTY GENERAL MANAGER	March 28, 2012
A LOGIRAJAN Vs. DEPUTY COMMERCIAL TAX OFFICER	August 21, 2012
A M SHAKKARAVARTHY RAJA Vs. CHAIRMAN NEYVELI LIGNITE CORPORATION LTD	July 20, 2012
A M VENKATTASAMI (DIED) AND ORS Vs. MUNIRAJ AND ORS	July 31, 2012
A MAHARAJAN Vs. STATE OF TAMIL NADU	November 16, 2012
A MANIVANNAN Vs. STATE OF TAMIL NADU	August 1, 2012
A MANOHAR PRASAD Vs. KOTAK MAHINDRA BANK LTD	July 16, 2012
A MARIA SINGAM Vs. ASSISTANT DIRECTOR OF TOWN PANCHAYAT	March 5, 2012
A MOHAMED FEROS Vs. COMMISSIONER OF INCOME TAX	February 20, 2012
A MURUGESAN AND ORS Vs. K SUBRAMANIAN AND ORS	November 5, 2012
A MUTHU Vs. CHIEF CONSERVATOR OF FOREST	February 20, 2012
A N DYANESWARAN Vs. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT	February 7, 2012
A N MURTHY Vs. DIRECTOR GENERAL OF POLICE STATE OF TAMIL NADU CHENNAI	March 7, 2012
A N S MINES AND MINERALS REP BY ITS PROPRIETOR A N S ARUNJEYAKUMAR Vs. REGIONAL CONTROLLER OF MINES INDIAN BUREAU OF MONES	February 14, 2012
A N THIRUMAL Vs. MANAGING DIRECTOR TAMILNADU CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED	March 1, 2012
A N VIJAYAKUMAR AND ORS Vs. AYYAVOO AND ORS	June 26, 2012
A NANDAGOPALA KRISHNAN Vs. ANTONY	August 3, 2012
A NATARAJAN Vs. ASSISTANT DIRECTOR	March 9, 2012
A NAZAAR Vs. INSPECTOR GENERAL OF REGISTRATION	June 18, 2012
A P MAJEED KHAN Vs. UNIVERSITY GRANTS COMMISSIONER BAHADUR SHA JAFFAR MARG	March 13, 2012
A PONNAMBALAM Vs. TAMIL NADU ELECTRICITY BOARD REP BY THE SUPERINTENDING ENGINEER	February 7, 2012
A PREMKUMAR Vs. DIRECTOR DEPARTMENT OF BLOCK DEVELOPMENT AND PANCHAYATRAJ	March 9, 2012
A R RAJASEKARAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	July 18, 2012
A R S METALS LTD Vs. THE ROAD TRANSPORT OFFICER ROAD TRANSPORT OFFICE CHENNAI	January 27, 2012
A R S METALS LTD REP BY ITS AUTHORISED SIGNATORY N PRABU Vs. REGIONAL TRANSPORT OFFICER REGIONAL TRANSPORT OFFICE CHENNAI	March 12, 2012
A R S METALS PVT LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	July 23, 2012
A R SAFIULLAH Vs. A SOWKATH ALI	July 6, 2012
A R SANKARAN Vs. T MOHAMMED ARIF AKTHAR	July 16, 2012
A RAJALAKSHMI Vs. SENGAMMAL	August 27, 2012
A RAJARAM Vs. STATE OF TAMIL NADU	September 12, 2012
A RAMA TULASI Vs. DIRECTOR GENERAL CPWD NIRMAN BHAVAN	July 13, 2012
A RAMAKRISHNAN Vs. G CHANDRAMOHAN	August 3, 2012
A RAMALINGAM Vs. STATE OF TAMIL NADU	July 4, 2012
A RAMALINGAM Vs. GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY TO DEPARTMENT DEPARTMENT OF HOME SECRETARIAT	January 24, 2012
A RAMAMOORTHY Vs. PONDICHERRY UNIVERSITY REPRESENTED BY ITS REGISTRAR PONDICHERRY	February 7, 2012
A RAMARKONE Vs. GOVT. OF TAMIL NADU REP. BY THE SECRETARY TO GOVT	January 9, 2012
A RAMASAMY Vs. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	February 2, 2012
A S DHANAPAL Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES TIRUPATTUR CIRCLE TIRUPATTUR VELLORE DISTRICT	February 16, 2012
A S M BALASUBRAMANIAN Vs. S P SWAMINATHAN	March 14, 2012
A S M BALASUBRAMANIAN Vs. A S M RADHAKRISHNAN AND ORS	March 13, 2012
A S MALAN Vs. S VENKATESAN	April 3, 2012
A SANKARAN Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT	February 9, 2012
A SARAVANAN Vs. REGISTRAR GENERAL,	June 8, 2012
A SASIDHARAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD REP BY ITS MANAGING DIRECTOR	February 22, 2012
A SENTHI KUMAR Vs. PRINCIPAL SECRETARY	November 19, 2012
A SENTHIL KUMAR Vs. BHUVANESWARI	November 5, 2012
A SETHU RAVONTH Vs. STATE OF TAMIL NADU	June 5, 2012
A SIVAKUMAR Vs. NEYVELI LIGNITE CORPORATION LTD	June 4, 2012
A SIVAKUMAR Vs. JOINT COMMISSIONER OF POLICE CENTRAL ZONE EGMORE	April 19, 2012
A SIVAPRAKASH Vs. AMMASAIATHAL ALIAS CHINNAMMAL	October 5, 2012
A SOOSAIMANICKAM Vs. DIRECTOR OF ELEMENTARY EDUCATION	July 13, 2012
A STEPHEN Vs. M VELLIMALAI AND ORS	January 27, 2012
A SUBRAMANI Vs. RATHINAMMAL	July 30, 2012
A T MAIDEEN Vs. SENIOR INTELLIGENT OFFICER DIRECTORATE OF REVENUE INTELLIGENCE DELHI ZONAL UNIT NEW DELHI	February 9, 2012
A T S V S SIDDHA MEDICAL COLLEGE & HOSPITAL MUNCHIRAI PUDUKKODAI Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE	January 5, 2012
A THANGAIAN Vs. SUPERINTENDENT OF POLICE	July 20, 2012
A ULAGANATHAN Vs. DISTRICT COLLECTOR, SALEM DISTRICT	February 1, 2012
A V KUPPUSAMY Vs. DHANALAKSHMI	February 27, 2012
A V MEERAN MYDEEN Vs. A SHAHUL HAMEED	August 16, 2012
A V S SIVARAJ Vs. COMMISSIONER OF INCOME TAX	August 22, 2012
A VALLIKUMAR Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU	March 14, 2012
A VALLUVAN Vs. STATE REP BY ASSISTANT COMMISSIONER OF POLICE	April 18, 2012
A VANASUNDARI Vs. METROPOLITAN TRANSPORT CORPORATION LTD	July 5, 2012
A VARALAKSHMI Vs. CHIEF MANAGER PUNJAB NATIONAL BANK	July 3, 2012
A VASANTHI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	January 12, 2012
A VEERARAGHAVAN Vs. S. THAKIR	January 19, 2012
A VELUSAMY Vs. UNION OF INDIA REP BY SECRETARY TO GOVERNMENT MINISTRY OF PETROLEUM AND NATURAL GAS NEW DELHI	February 24, 2012
A VENKATESAN Vs. BANU SUNDARAM	July 24, 2012
A VENKATESAN, S/O T ADIKESAVAN AND ORS Vs. GOVERNMENT OF TAMIL NADU	October 30, 2012
A VIJAYAKUMAR Vs. REGIONAL JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	July 2, 2012
A. ANGELIN MONICA Vs. A.R. ANSARI	September 27, 2012
A. ARULIN AJITHA RANI Vs. STATE REPRESENTED BY THE PRINCIPAL SECRETARY, DEPARTMENT OF HIGHER EDUCATION, CHENNAI & OTHERS	July 9, 2012
A. BALAMURUGAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	December 14, 2012
A. BASKARAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT	July 2, 2012
A. CHANDRASEKARAN Vs. SPECIAL COMMISSIONER OF TREASURY AND ACCOUNTS	February 29, 2012
A. DORAIRAJ Vs. K. KARUMBUKONAR	April 11, 2012
A. GANESAN Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT	July 17, 2012
A. GOMATHINAYAGAM Vs. STATE THROUGH INSPECTOR OF POLICE	July 2, 2012
A. JOTHIMANI Vs. THE SECRETARY ADI DRAVIDAR AND TRIBAL WELFARE DEPT & OTHERS	December 19, 2012
A. KAILASAM Vs. THE STATE OF TAMIL NADU	January 10, 2012
A. KANNIAPPAN Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT, KANCHEEPURAM DISTRICT-3,	January 12, 2012
A. KRISHNAMACHARI Vs. SECRETARY TO GOVERNMENT, TAMIL CULTURAL AND HINDU RELIGIOUS ENDOWMENT DEPARTMENT	March 26, 2012
A. KUTTALINGAM Vs. DISTRICT REGISTRAR, KANYAKUMARI DISTRICT	February 21, 2012
A. LOGANATHAN Vs. THE JOINT DIRECTOR OF HEALTH SERVICES	January 30, 2012
A. MANIMEKALAI Vs. C. MARIAPPAN	September 17, 2012
A. MANIVANNAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST, PANAGAL BUILDING	February 28, 2012
A. MARY Vs. DIRECTOR OF ELEMENTARY EDUCATION	April 23, 2012
A. MOHAMMED MUSTHAFA Vs. A. ABDUL MAJID	April 19, 2012
A. NIRMALA ALIAS NIRMALA MARY Vs. SECRETARY, TAMIL NADU SOCIAL WELFARE DEPARTMENT	April 3, 2012
A. NOORJEHAN Vs. KABIR	October 3, 2012
A. OCHU Vs. STATE THROUGH THE INSPECTOR OF POLICE	January 10, 2012
A. P. VIJAYAKUMAR Vs. AGRICULTURAL PRODUCTION COMMISSIONER & PRINCIPAL SECRETARY TO GOVERNMENT	August 17, 2012
A. PALANIAMMAL Vs. STATE, THROUGH THE SUPERINTENDENT OF POLICE	June 12, 2012
A. PANDIAMMAL Vs. P. SIVAJI POOSARI MANAGING TRUSTEE OF ARULMIGU PANDIMUNEESWARAR TEMPLE	July 5, 2012
A. PANDIAN Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, EGMORE, CHENNAI	November 21, 2012
A. RAJAGOPALAN Vs. DISTRICT COLLECTOR TIRUCHIRAPPALLI DISTRICT	March 9, 2012
A. RAJANAYAGAM Vs. SECRETARY TO GOVERNMENT	April 16, 2012
A. RAKESH KUMAR JAIN Vs. JOINT COMMISSIONER OF INCOME TAX	September 25, 2012
A. S. GANDIBHAN Vs. GOVERNMENT OF TAMIL NADU	August 23, 2012
A. SAHAYA JACKULINE KIRUBA Vs. R. VEERACHAMY	August 3, 2012
A. SUBRAMANI Vs. TAMIL NADU ELECTRICITY BOARD, REP. BY ITS CHAIRMAN	February 23, 2012
A. SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT FORT ST. GEORGE	February 21, 2012
A. SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT, HANDLOOMS	August 24, 2012
A. SUNDARRAJAN Vs. V. SAMSON PRAKESH	April 9, 2012
A. ULAGANATHAN Vs. DISTRICT MANAGER	February 17, 2012
A. VARUVEL Vs. COMPETENT AUTHORITY, DIVISIONAL REVENUE OFFICER, KANYAKUMARI DISTRICT	March 28, 2012
A.ABITHA Vs. EBEN JAYANTH	December 3, 2012
A.ARULANANDAM Vs. GEM HOLIDAY RESORTS LTD	November 28, 2012
A.ARULDOSS Vs. GENERAL MANAGER SOUTHERN RAILWAY CHENNAI	December 14, 2012
A.BHUVANESHWARI Vs. RAMAPRABNNACHARY	September 27, 2012
A.DEVARAJ Vs. MANAGING DIRECTOR TAMILNADU WATER SUPPLY & DRAINAGE BOARD	December 21, 2012
A.DHAMODARAN Vs. SATHIYAMURTHY	July 5, 2012
A.DHANAPAL Vs. K.SENTHAMARAI	August 28, 2012
A.E.STALIN GURUMURTHY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	October 29, 2012
A.GANESAN Vs. REGIONAL TRANSPORT AUTHORITY	November 15, 2012
A.GOVINDARAJAN Vs. S.KARUNANITHI	August 3, 2012
A.HYDER ALI Vs. MANAGING DIRECTOR	December 21, 2012
A.JEYAKUMAR Vs. STATE OF TAMIL NADU	August 13, 2012
A.JOHN DURAIN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	December 21, 2012
A.JOSEPH Vs. STATE OF TAMIL NADU	December 5, 2012
A.K. FAZULLAH KHAN Vs. THE DISTRICT COLLECTOR	June 6, 2012
A.K. GOVINDAN KUTTY Vs. MEENA PATEL	April 10, 2012
A.K. HIDAYATHULLA Vs. MOHAMMED ZIAUDEEN	September 17, 2012
A.K. SIGABATHULLAH Vs. MINOR MARICA DURAI ALIAS SYED	December 21, 2012
A.K.BEENA Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	August 23, 2012
A.K.SIGABATHULLAH Vs. MINOR MARICA DURAI ALIAS SYED KUTHBUDEEN	February 21, 2012
A.KRISHNASWAMY Vs. DISTRICT COLLECTOR	November 5, 2012
A.M. AHAMED AND CO. Vs. COMMISSIONER OF CUSTOMS	October 15, 2012
A.M. KOTHANDARAMASAMY KOIL Vs. VAIRAM & ORS.	January 3, 2012
A.M. VIJAYARAJA Vs. SURESH KUMAR	July 31, 2012
A.M.ADHIL BADUSHA Vs. SUCHARITHA ANAND	October 5, 2012
A.M.SIDDIK Vs. A.MOHAMED GANI	April 25, 2012
A.MARAN Vs. DIRECTORATE OF MEDICAL EDUCATION	November 29, 2012
A.MURUGAN Vs. ALOOR MUSLIM JAMATH COMMITTEE	December 18, 2012
A.N.BASKARAN Vs. C.RAMESH	October 12, 2012
A.NAGARAJAN Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT	December 21, 2012
A.PANKAJAM Vs. G.BALASUBRAMANIAM	August 17, 2012
A.PATHIMA BEEVI Vs. THANGAPIRAKASAM	December 6, 2012
A.R. DHINESH Vs. CONTROLLER OF EXAMINATIONS	October 8, 2012
A.R.D.NAYAGAM Vs. DIRECTOR	December 14, 2012
A.R.MOHAMED HANIFA Vs. ABDUL RAHIM	September 21, 2012
A.RAJA Vs. VASUKI	December 19, 2012
A.RAMACHANDRAN Vs. GOVERNMENT OF TAMIL NADU	September 4, 2012
A.RAMALINGAM Vs. STATE OF TAMIL NADU	November 26, 2012
A.RAMANI Vs. SECRETARY TO GOVERNMENT	August 3, 2012
A.S. GANAPATHY Vs. S. POOLTHEVAR	December 21, 2012
A.S.PASUPATHI Vs. K.M.RAMASAMY	August 17, 2012
A.SELVAN Vs. R.CHANDRASEKARAN	November 5, 2012
A.SUKUMAR Vs. K.S.CHITRA	August 16, 2012
A.UMAR Vs. VATHIYAR FIANCE	October 19, 2012
A.V.R. AGENCIES Vs. ASSISTANT COMMISSIONER	March 12, 2012
A.V.SHANMUGA SUNDARAM Vs. CHAIRPERSON & MANAGING DIRECTOR	August 23, 2012
A.V.THIYAGARAJAN Vs. SECRETARY TO GOVERNMENT	November 27, 2012
A.VASSOU Vs. ARULMURUGAN	October 11, 2012
A.VENKATASAMY Vs. S.LAKSHMI	October 16, 2012
A.VENKATESAN Vs. GOVERNMENT OF TAMIL NADU	October 30, 2012
A.VENKATESAN Vs. GOVERNMENT OF TAMIL NADU	October 3, 2012
A.YAMINI Vs. PRINCIPAL SECRETARY TO GOVERNMENT	September 21, 2012
AALAMA WOOD WORKS Vs. JUNIOR ENGINEER, DISTRIBUTION, TANGEDCO	September 12, 2012
AARAYEE AMMAL (DIED) AND ORS Vs. K PARAMASIVAM AND ORS	September 26, 2012
AARTHI MOTORS LTD. Vs. THE APPELLATE DEPUTY COMMISSIONER(CT) IV	November 7, 2012
ABAN OFFSHORE LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	February 23, 2012
ABDUL JABBAR Vs. S RAMANATHAN	March 8, 2012
ABDUL KALAM AZAD Vs. ANANTHALAKSHMI	February 6, 2012
ABDUL KAREEM Vs. RABIABEE	February 15, 2012
ABDUL RASHEED Vs. MUSLIM MAHADAVIA JAMATH	July 31, 2012
ABDUL SATTAR Vs. V BALACHANDRAN	June 7, 2012
ABG-LDA BULK HANDLING PVT LTD , Vs. UNION OF INDIA	January 12, 2012
ABHILESH BABU Vs. STATE OF TAMIL NADU	August 28, 2012
ABHISEK INDIA, REP. BY ITS PROPRIETOR Vs. COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE	February 22, 2012
ABIQ PLASTICS PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR MRS V P YASMIN Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE	February 20, 2012
ABRAHAM Vs. PRESIDING OFFICER	August 6, 2012
ABRAHAM MATHEW Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY REP. BY ITS REGISTRAR GUINDY CHENNAI	June 25, 2012
ABRAHAM MEMORIAL EDUCATIONAL TRUST Vs. C SURESH BABU	August 7, 2012
ACCOUNTANT GENERAL Vs. S. NATARAJAN	February 28, 2012
ADDITIONAL DEPUTY INSPECTOR GENERAL OF POLICE Vs. T. MURUGESAN	February 14, 2012
ADHIKESAVALU REDDIAR Vs. R SELVARATHINAM	July 13, 2012
ADIYAMAN TEXTILES LTD Vs. COMMERCIAL TAX OFFICER KRISHNAGIRI	February 16, 2012
ADMINISTRATIVE OFFICER SPECIAL PROJECT DIVISION CHENNAI Vs. V CHANDRASEKARAN	January 24, 2012
ADVAIT STEEL ROLLING MILLS PVT. LTD. Vs. UNION OF INDIA	April 27, 2012
AESTHETIX AUDIO VIDEO INDIA PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER, MYLAPORE ASSESSMENT CIRCLE	October 3, 2012
AGOTHARAM PILLAI Vs. MAHALAKSHMI AMMAL	August 28, 2012
AGRICULTURAL PRODUCTION COMMISSIONER Vs. S VENKATACHALAM	July 23, 2012
AGRIGOLD FOODS AND FARMS Vs. M/S. HILUCK POLYESTERS PVT. LTD.	August 13, 2012
AHOBILA MUTT JEEAR SRIVAN Vs. SETHUBAVA CHATRAM HARIDRANATHI	September 25, 2012
AIDED MIDDLE SCHOOL REP.BY ITS CORRESPONDENT Vs. PRINCIPAL SECRETARY TO GOVERNMENT SOCIAL WELFARE & NUTRITIOUS MEAL PROGRAM DEPARTMENT	November 8, 2012
AISHA BI Vs. SARASWATHI FATHIMA	March 29, 2012
AIYADURAI Vs. BALAIYAH	July 13, 2012
AIYAKANNU Vs. JOINT COMMISSIONER OF CUSTOMS AIRPORT CUSTOMS HOUSE	March 2, 2012
AJEY AND SONS OILS (MADRAS) PRIVATE LIMITED Vs. STATE OF TAMIL NADU	April 4, 2012
AKILANDESWARI VIDYALAYA Vs. SPECIAL OFFICER	November 9, 2012
AKSHAY J MEHTA Vs. MADRAS METRO WATER SUPPLY AND SEWERAGE BOARD CHINTADRIPET	February 21, 2012
AKTIENGESELLASCHAFT, KUNHLE KOPP & KAUSCH Vs. CIT	April 25, 2012
ALAMELU Vs. STATE OF TAMIL NADU	February 29, 2012
ALAMELU Vs. MINOR JANANI	April 4, 2012
ALAMELU SOCKALINGAM Vs. V.VENKATACHALAM	November 16, 2012
ALBERT Vs. M Y MOHAMMED SYED IBRAHIM	February 27, 2012
ALBERT JAISINGH THOMAS Vs. STATE, REPRESENTED BY THE INSPECTOR OF POLICE, VIRUDHUNAGAR DISTRICT	March 30, 2012
ALKRAFT THERMO TECHNOLOGIES PVT LTD REP BY ITS CHIEF GENERAL MANAGER M H ZAKKIR HUSSAIN Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	February 16, 2012
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. SUN COLLEGE OF ENGINEERING AND TECHNOLOGY	June 29, 2012
ALLI RANI JOSEPH MATHEW Vs. P.ARUN KUMAR	August 3, 2012
ALLIANCE FRANCOISE REP BY ITS PRESIDENT HAVING ITS OFFICE AT PONDICHERRY Vs. EGALAMMALLE ALIAS RAKENY POULAIN	March 19, 2012
ALLIKULAM PAZHAIYAPORUL Vs. STATE OF TAMILNADU REP. BY SECRETARY	August 10, 2012
ALLWIN Vs. SELVARAJ	January 19, 2012
ALUMU CHITS PVT LTD Vs. R PONNUSAMY	July 10, 2012
AMALADOSS STEPHEN Vs. SEETHALAKSHMI AMMAL	November 30, 2012
AMBAL AUTO A UNIT OF SREE SARADHAMBAL AUTOM REP BY ITS MANAGING DIRECTOROBILES P LTD Vs. COMMERCIAL TAX OFFICER	March 6, 2012
AMBATTUR ZONE RESIDENTS WELFARE ASSOCIATION Vs. SECRETARY TO GOVERNMENT	December 3, 2012
AMEEN SHERIFF ALIAS NOOR BASHA Vs. M RAMACHANDRAN	August 21, 2012
AMENTHARA BABU Vs. STATE REP. BY INSPECTOR OF POLICE	February 16, 2012
AMEX GARMENTS PVT LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL NEW DELHI	June 6, 2012
AMMAIYAPPAN Vs. THANGAMALAI	March 14, 2012
AMMAN SAW MILL REP BY ITS PROPRIETOR Vs. FOREST RANGE OFFICER	June 12, 2012
AMMANIAMMAL Vs. RANGASAMY	January 27, 2012
AMMARUN FOUNDARIES Vs. CUSTOMS, EXCISE AND SERVICE TAX	February 20, 2012
AMMAYEE AMMAL Vs. PACHAIYAMMAL AND ORS	February 29, 2012
AMUDHASURABI EDUCATIONAL & CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	July 12, 2012
ANAI GOUNDER Vs. MARIA PRAKASAM	August 3, 2012
ANAND @ ANAND KUMAR Vs. STATE	June 22, 2012
ANAND ALIAS ANAND VENUGOPAL Vs. STATE REP BY INSPECTOR OF POLICE	March 27, 2012
ANAND ALIAS JOHN ANAND Vs. STATE REP BY INSPECTOR OF POLICE	July 4, 2012
ANAND IMPEX Vs. COMMISSIONER OF CUSTOMS	February 27, 2012
ANAND LENIN VETHANAYAGAM Vs. REGISTRAR PONDICHERRY UNIVERSITY PONDICHERRY	March 15, 2012
ANAND SURANA Vs. A.M.SHAIK ALAVUDEEN	December 11, 2012
ANANDASRAMA SADHU MAHA SINGAM Vs. SADHU GANGAYYA SWAMI	June 15, 2012
ANANTHA PNDIAN Vs. COMMISSIONER OF POLICE	June 29, 2012
ANBAZHAGAN Vs. V SHANKAR	October 15, 2012
ANBURATHINAM Vs. KARUR MUNICIPALITY, REP. BY ITS EXECUTIVE AUTHORITY, COMMISSIONER	February 29, 2012
ANDAL Vs. AJJAI ALVA	January 27, 2012
ANDAL BOARDING AND LODGING Vs. STATE OF TAMIL NADU	September 12, 2012
ANDAL, Vs. SELVARAJI AMMAL AND ORS.	November 21, 2012
ANDAVAR KULANDAI Vs. RADHA	August 1, 2012
ANDISAMY Vs. STATE OF TAMIL NADU	March 30, 2012
ANGAMMAL Vs. PALANIAMMAL	July 30, 2012
ANIL KUMAR CHANDNA Vs. UNION OF INDIA	October 12, 2012
ANITHA ALFRED Vs. K ALFRED	August 10, 2012
ANITHA R RADHAKRISHNAN Vs. REGIONAL PASSPORT OFFICER	September 3, 2012
ANKIT FASTENERS PVT. LTD Vs. ASSISTANT COMMR. OF CUS.	August 6, 2012
ANNADURAI Vs. CHIEF ENGINEER	October 3, 2012
ANNAI BUILDERS REAL ESTATES PVT LTD Vs. G B SARATH KUMAR	October 30, 2012
ANNAI INDIRA MEMORIAL COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION, BY ITS MEMBER SECRETARY	August 10, 2012
ANNAI TERESA COLLEGE OF EDUCATION REP BY ITS CORRESPONDENT S SELVARAJ Vs. REGISTRAR TAMIL NADU TEACHER EDUCATION UNIVERSITY LADY WILLINGTON COLLEGE CAMPUS	January 4, 2012
ANNAPPATTU Vs. MUTHUSAMY	April 27, 2012
ANNES GIRLS HIGHER SECONDARY SCHOOL Vs. SECRETARY GOVERNMENT OF TAMIL NADU	February 24, 2012
ANSARI Vs. STATE	November 5, 2012
ANSAYE Vs. STATE OF TAMIL NADU	October 4, 2012
ANTHONYSAMY @ ANTHONY Vs. STATE BY THE INSPECTOR OF POLICE	October 8, 2012
ANTI CORRUPTION MOVEMENT Vs. GOVERNMENT OF TAMIL NADU	November 16, 2012
ANTONY Vs. VAITHYALINGA CHETTIAR AND ORS	April 18, 2012
ANTONY BENNET ALIAS B BOBBY Vs. CINE AND TV DANCERS	November 29, 2012
ANTONY LOURDU XAVIER SELVAM Vs. P K RAMASWAMY IYER	July 31, 2012
ANUJ JERMI Vs. STATE BY INSPECTOR OF POLICE	August 1, 2012
APESH CONSTRUCTION LIMITED Vs. CORPORATION OF MADURAI	November 2, 2012
APOLLO TYRES LTD., REP. BY DEPUTY MANAGER (LEGAI) & POWER OF ATTORNEY AGENT, KAPIL KUMAR, 90 Vs. AMAR TYRES, 164, SALEM ROAD, NAMAKKAL	July 26, 2012
APPADURAI Vs. SELVAN	September 4, 2012
APPAIYAM Vs. R KALAICHELVI	February 6, 2012
APPOURVA J PATEL Vs. INSPECTOR GENERAL OF REGISTRATION	July 31, 2012
AQUA GRANITES Vs. COMMISSIONER OF INCOME TAX	August 22, 2012
AQUA PUMP INDUSTRIES Vs. TEXMO INDUSTRIES G.N. MILLS POST	October 30, 2012
ARCHANA DEVI Vs. E SRIRAM	March 9, 2012
AREVA T & D INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS	September 6, 2012
AREVA T & D INDIA LTD. Vs. JOINT COMMISSIONER OF INCOME TAX	September 3, 2012
ARIF NISA Vs. ABDUL MUTALIF	September 21, 2012
ARIGNAR ANNA SUGAR MILLS Vs. JT. COMMISSIONER OF C. EX., TRICHY	April 17, 2012
ARIVAZHAGAN Vs. STATE REP BY INSPECTOR OF POLICE	March 6, 2012
ARJUN MANDRADIAR Vs. REGIONAL TRANSPORT OFFICER	January 12, 2012
ARJUNA DRIVING SCHOOL REPRESENTED BY ITS POWER OF ATTORNEY AGENT MRS M CHITRA Vs. LICENSING AUTHORITY-CUM-THE REGIONAL TRANSPORT OFFICER DINDIGUL	February 10, 2012
ARJUNAN Vs. STATE REPRESENTED BY THE DISTRICT COLLECTOR	December 19, 2012
ARJUNAN Vs. D. PANDI	March 26, 2012
ARMAND DELA VICTORIRE Vs. CLAIRE JOSEPHINE CARNOT	June 7, 2012
AROCKIA Vs. REGISTRAR MEDICLAVE	October 12, 2012
AROCKIYA SELVI, HELEN MARY AND JOHN CHRISTOPHER Vs. V. PADMAGIRINATHAN	November 7, 2012
AROCKIYAMARY ALIAS VELMARY, ELISABATH @ RANI AND WILSON Vs. MARY AMMAL AND ORS.	November 8, 2012
ARPIT JHANWAR Vs. KAMLESH JAIN	June 7, 2012
ARTEC ADVERTISING REP BY ITS VICE PRESIDENT MARKETING R SRIDHARAN Vs. METROPOLITAN TRANSPORT CORPORATION LTD	January 5, 2012
ARUL Vs. DAYALAN	September 13, 2012
ARUL PRASAD Vs. STATE	November 22, 2012
ARULMERI Vs. SUPERINTENDENT ENGINEER	October 9, 2012
ARULMIGHA KOTHANDARAMASAMY KOIL THRUPUVANAM Vs. VAIRAM	January 3, 2012
ARULMIGHU MUTHUKUMARASAMY THIRUKOIL REP BY EXECUTIVE OFFICER Vs. LAND ACQUISITION OFFICER-CUM-REVENUE DIVISIONAL OFFICER GOBICHETTIPALAYAM	January 9, 2012
ARULMIGHU NADUVATHEESWARAR TEMPLE Vs. JAYALAKSHMI	September 25, 2012
ARULMIGHU VEDAGIRI ESWARAR TEMPLE Vs. STATE OF TAMIL NADU	October 1, 2012
ARULMIGHU VINAYAGAR KOVIL Vs. SUB DIVISIONAL ENGINEER	February 8, 2012
ARULMIGU AGNEESWARA SWAMIGAL THIRUPUGALUR Vs. G SHANMUGAM	February 9, 2012
ARULMIGU VAITHIANATHASWAMY DEVASTHANAM Vs. GOVERNMENT OF TAMIL NADU	October 10, 2012
ARULMIGU VAITHIANATHASWAMY DEVASTHANAM REP BY ITS HEREDITARY TRUSTEE Vs. HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	January 6, 2012
ARUMUGAM Vs. STATE	March 14, 2012
ARUMUGAM Vs. PRINCIPAL SECRETARY CUM ADDITIONAL COMMISSIONER LAND ADMINISTRATION DEPARTMENT CHEPAUK CHENNAI	May 9, 2012
ARUMUGAM Vs. STATE THROUGH INSPECTOR OF POLICE NILAKOTTAI POLICE STATION NILAKOTTAI TALUK DINDIGUL DISTRICT	June 15, 2012
ARUMUGAM Vs. RENGA GOUNDER	December 18, 2012
ARUMUGAM Vs. NATARAJAN	October 9, 2012
ARUMUGAM ALIAS KANNAN Vs. KALIAPERUMAL	June 20, 2012
ARUMUGAVEL Vs. PRINCIPAL SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT FORT ST GEORGE CHENNAI	February 21, 2012
ARUMUGHAM Vs. CHINNIAH	September 13, 2012
ARUN EXCELLO FOUNDATIONS PRIVATE LTD Vs. CIT	April 27, 2012
ARUN VYAPAR UDYOG P LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	April 27, 2012
ARUNACHALA GOUNDER TEXTILE MILLS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	September 28, 2012
ARUNACHALAM Vs. VALLIYAPPAN	November 27, 2012
ARUNACHALAM, NARAYANAN, SENGODAN Vs. SINNAPPAN	February 14, 2012
ARUNAGIRI Vs. H SURAJBAI	July 26, 2012
ARUNAI COLLEGE OF ENGINEERING Vs. ANNA UNIVERSITY	July 23, 2012
ARUNKUMAR RAJAN Vs. TAMIL NADU STATE MARKETING CORPORATION (TASMAC) LTD	September 24, 2012
ASHISH NEVATIA Vs. PRABHAT KUMAR NEVATIA	April 20, 2012
ASHLEY ALTEAMS INDIA LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	July 23, 2012
ASHOK AMRITRAJ Vs. RESERVE BANK OF INDIA	July 23, 2012
ASHOK SARRANGAN Vs. REGIONAL TRANSPORT OFFICER	February 21, 2012
ASO COMPUTERS (P) LTD. Vs. THE ASSISTANT COMMISSIONER (CT) FAC	October 1, 2012
ASSISTANT COMMISSIONER OF CUSTOMS Vs. M.AHAMED HUSSAIN	November 27, 2012
ASSISTANT GENERAL MANAGER OVERSEAS BRANCH Vs. WATERBASE LIMITED REP BY ITS REGIONAL MANAGER AND AUTHORISED SIGNATORY R CHANDRA MOHAN	January 3, 2012
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA REGION III ZONAL OFFICE TIRUCHIRAPALLI Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	June 5, 2012
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	April 16, 2012
ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION COIMBATORE Vs. M/S. TULYA ALLOY CASTINGS LTD	January 11, 2012
ASSOCIATION OF MANAGEMENT OF COIMBATORE Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA	December 14, 2012
ASSOCIATION OF MARKET BUILDING Vs. COMMISSIONER MUNICIPALITY, ARANI	July 13, 2012
ASSOCIATION OF SELF FINANCING ARTS, SCIENCE AND MANAGEMENT COLLEGES OF TAMIL NADU Vs. STATE OF TAMIL NADU	June 5, 2012
ASSOCIATION OF UNIVERSITY TEACHERS TAMILNADU C B M COLLEGE UNIT REP BY ITS SECRETARY P SHANMUGA SUNDARAM C B M COLLEGE KOVAIPUDUR COIMBATORE Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY TO THE GOVERNMENT HIGHER EDUCATION DEPARTMENT FORT ST GEORGE CHENNAI	March 20, 2012
ASSOCIATION OF VETERAN EMPLOYEES OF MINORITY ACADEMIC RECOGNISED INSTITUTIONS OF ALL KIND Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT	April 11, 2012
ATHANOORAMMAN PODARAYASAMY Vs. ASSISTANT COMMISSIONER	July 31, 2012
ATHI PURANAM PILLAI Vs. K VEERASWAMI	March 22, 2012
ATHULYANADHEESWARAR THIRUKKOIL Vs. THIRUGNANAM	January 27, 2012
ATUL PAIKANE Vs. STATE REP. BY INSPECTOR OF POLICE	December 18, 2012
AUDIKESAVA PERUMAL PEYALWAR DEVASTHANAM Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS DEPARTMENT	June 8, 2012
AUGUSTINE DAVID Vs. GOVERNMENT OF TAMIL NADU	August 2, 2012
AUGUSTINE DAVID Vs. J P FEBIN SAMUEL	August 2, 2012
AURO ELECTRONIC COMPANY Vs. UDAYAKUMAR	July 6, 2012
AUTHORISED OFFICER INDIAN BANK Vs. TETRAHEDRON LTD	December 20, 2012
AVENUE IMPEX Vs. COMMISSIONER OF CUSTOMS	January 12, 2012
AVUCHI GOUNDER (DECEASED); SENGOTTAYAN; GANAPATHY Vs. AMIRTHAM AMMAL	January 24, 2012
AYINRAJ Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION	November 28, 2012
AYYAPPAN Vs. SUNDARA RAJ	March 30, 2012
AYYAVU Vs. SECRETARY TO THE GOVERNMENT	December 5, 2012
AZHARGASAMI REP BY POWER OF ATTORNEY AGENT THANDAVARAYAN Vs. PITCHAIMUTHU	March 1, 2012
AZIZ Vs. DISTRICT COLLECTOR	February 10, 2012
AZIZ SNACK BAR Vs. PRASHANTH KUMAR J JAIN	March 7, 2012
B AMMAPATTI PANCHAYAT THROUGH ITS PRESIDENT KANIMOZHI JAYARAJ Vs. COLLECTOR THENI DISTRICT	February 2, 2012
B ANBALAGAN Vs. STATE REP BY THE SUB-INSPECTOR OF POLICE D C B POLICE STATION	January 2, 2012
B BALASUBRAMANIYAN Vs. DIRECTOR GENERAL OF POLICE	June 14, 2012
B DAYALAN Vs. A M BHUVANESWARI	February 20, 2012
B ETHIRAJULU Vs. GENERAL MANAGER FOOD CORPORATION OF INDIA REGIONAL OFFICER CHENNAI	January 31, 2012
B FAZULUL HUQ Vs. CHAIRMAN TAMIL NADU WAKF BOARD	July 19, 2012
B JAYAPRADHA Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT CHENNAI	April 23, 2012
B JOGHEE AND ORS Vs. B NANJAN AND ORS	February 21, 2012
B JOHN PANDIAN Vs. REGIONAL PASSPORT OFFICER	August 6, 2012
B JYOTHI Vs. STATE OF TAMIL NADU	July 6, 2012
B K MANI Vs. STATE OF TAMIL NADU	July 6, 2012
B K SUNDHARARAJAN Vs. DISTRICT COLLECTOR DISTRICT COLLECTORATE OFFICE	January 3, 2012
B MANIMARAN Vs. PRESIDING OFFICER LABOUR COURT VELLORE	February 9, 2012
B NAGESWARA RAO Vs. P A LAKSHMINARAYANAN	June 21, 2012
B PURUSHOTHAMAN Vs. DISTRICT COLLECTOR CUDDALORE & ANR	March 28, 2012
B RAJAVELU Vs. PRINCIPAL SECRETARY AND PRODUCTION	August 23, 2012
B RAMACHANDRA ADITYAN Vs. B SIVANTHI ADITYAN	August 27, 2012
B RAMACHANDRAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES NILGIRIS REGION	February 21, 2012
B RANGANATHAN Vs. COMMISSIONER OF POLICE CHENNAI CITY POLICE	January 19, 2012
B SAKTHI Vs. SECRETARY TO GOVERNMENT	June 4, 2012
B SENTHIL KUMAR Vs. DEPUTY COMMISSIONER OF LABOUR-II	January 4, 2012
B SREEKANDAN Vs. K.C. ABDUL SALEEM	January 5, 2012
B STALIN Vs. REGISTRAR SUPREME COURT OF INDIA	July 4, 2012
B SUBBURAYAN Vs. SECRETARY TO GOVERNMENT EMPLOYMENT AND TRAINING DEPARTMENT	July 13, 2012
B SUBRAMANIAM Vs. DIRECTOR ANIMAL HUSBANDRY DEPARTMENT TEYNAMPET CHENNAI	March 8, 2012
B SUSEELA Vs. S GOVIND	June 7, 2012
B TAMILSELVAN Vs. BALASUBRAMANIAN	January 23, 2012
B VARADARAJAN Vs. DEPUTY MANAGING DIRECTOR STATE BANK OF INDIA AND ORS	October 5, 2012
B VIJAYA Vs. SUBBIAH REDDIAR	March 2, 2012
B. CHELLAMMAL Vs. TIRUNELVELI CITY MUNICIPAL CORPORATION	June 8, 2012
B. CLEMENT Vs. MRS. MCTHEL THANGA ANNAM @ P. MCTHEL	June 7, 2012
B. HAYAR UNNISA BIBI & OTHERS Vs. THE STATE OF TAMIL NADU REP.BY ITS SECRETARY TO GOVERNMENT REVENUE DEPARTMENT CHENNAI & ANOTHER	December 21, 2012
B. IYAMPERUMAL Vs. DIRECTOR OF RURAL DEVELOPMENT CHENNAI	July 17, 2012
B. KARUPPIAH Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD	September 4, 2012
B. NALLAMMAL Vs. THE DIRECTOR OF SCHOOL EDUCATION, COLLEGE ROAD, NUNGAMBAKKAM, CHENNAI - 600 006,	November 8, 2012
B. RAMASUNDAR Vs. THE SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST DEPARTMENT	March 29, 2012
B. SUBBURAJ Vs. UNION OF INDIA	October 1, 2012
B. VIJAYAKUMAR Vs. TAMIL NADU MARITIME ACADEMY	August 10, 2012
B.ANITHA Vs. MANAGER PUNJAB NATIONAL BANK	September 14, 2012
B.BALACHANDRAN Vs. GOVERNMENT OF TAMIL NADU	November 15, 2012
B.GOKILA PANDIYAN Vs. DIRECTOR OF ELEMENTARY EDUCATION	September 7, 2012
B.I.F.R. Vs. CHAIRMAN-CUM-MANAGING DIRECTOR	October 31, 2012
B.J. JOE BASKAR Vs. BRANCH MANAGER/AUTHORISED OFFICER	June 27, 2012
B.PANNEER SELVAM Vs. STATE OF TAMIL NADU	September 12, 2012
B.RANGANATHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	October 8, 2012
B.SURESH Vs. ASSISTANT GENERAL MANAGER	November 21, 2012
B.VARADARAJAN Vs. DEPUTY MANAGING DIRECTOR	October 5, 2012
BABU Vs. VINAYAGAM	October 29, 2012
BABU JEEVANATHAM Vs. AZHAGUVEL MUDALIAR	November 27, 2012
BABU NAIDU Vs. GANDHI	January 30, 2012
BABUJI @ SUSEELA Vs. DHANDAPANI	August 29, 2012
BADRILAL SHARMA Vs. STATE BY THE INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT	June 18, 2012
BADRU Vs. A.MARUTHACHALAM	October 16, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. G.P. CHANDRASEKAR	January 27, 2012
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. R.GRACY	December 19, 2012
BAJAJ AUTO LTD Vs. TVS MOTOR COMPANY LTD	July 4, 2012
BAKIYAM Vs. VEERAPPAN CHATRAM	October 12, 2012
BALA ALIAS BALASUBRAMANI Vs. STATE REP BY STATION HOUSE OFFICER	July 23, 2012
BALA SAROJA Vs. STATE OF TAMIL NADU	September 14, 2012
BALACHANDRA REDDIYAR Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES	July 25, 2012
BALACHANDRAN Vs. STATE REP. BY THE INSPECTOR OF POLICE	October 10, 2012
BALAJI Vs. STATE REP BY INSPECTOR OF POLICE	March 27, 2012
BALAJI Vs. VASU	November 27, 2012
BALAJI BUILDERS PRIVATE LTD Vs. COLLECTOR COLLECTORATE OFFICE PUDUCHERRY	April 24, 2012
BALAJI SEAMEN TRAINING INSTITUTE Vs. THE DIRECTOR GENERAL OF SHIPPING	January 30, 2012
BALAKUMAR Vs. MUTHUSELVAM	March 21, 2012
BALAMMAL Vs. MUTHIAR BEGUM	November 22, 2012
BALAMURALI, RAMALINGAM AND RAMESH Vs. STATE BY INSPECTOR OF POLICE OOMANGALAM POLICE STATION CUDDALORE DISTRICT	June 29, 2012
BALAMURUGAN Vs. STATE OF TAMIL NADU	December 5, 2012
BALAMURUGAN Vs. K. KADIRVEL.	October 12, 2012
BALAMURUGAN Vs. STATE BY INSPECTOR OF POLICE KOODAKOVIL POLICE STATION MADURAI DISTRICT	February 22, 2012
BALARAMA NAICKER Vs. LAKSHMI	June 4, 2012
BALASUBRAMANIAM Vs. SELVAM	November 29, 2012
BALASUBRAMANIAN Vs. REVENUE DIVISIONAL OFFICER	December 17, 2012
BALASUBRAMANIAN Vs. A. MANICKAM	December 17, 2012
BALUNATHAN Vs. COMMISSIONER RANIPET MUNICIPALITY	January 6, 2012
BANGKOK GLASS INDUSTRY CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 12, 2012
BANK OF INDIA Vs. S GOPALAN	July 3, 2012
BANUMATHI Vs. CHELLAMMAL	September 25, 2012
BAP EMPLOYEES UNION Vs. GOVERNMENT OF INDIA	August 3, 2012
BARSHA BEVI AND ORS Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION	November 19, 2012
BASILE IROU REP BY HIS POWER AGENT JOSEPH BASILE Vs. INTERNATIONAL AYURVEDIC HEALTH CENTRE REP. BY ITS CHIEF PHYSICAI DR L N RAO	January 12, 2012
BASKARAN Vs. MANAGING DIRECTOR	November 26, 2012
BEEMA RAJA Vs. JANAKI	December 13, 2012
BENASH TRUST, A PUBLIC TRUST AND ORS Vs. Y PUSHPANATHAN AND ORS	October 12, 2012
BEST COTTON MILLS Vs. CHIEF ENGINEER	August 2, 2012
BHAGAVAL DAS Vs. SPECIAL TAHSILDAR	November 29, 2012
BHARAT CHAMBER Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE	October 9, 2012
BHARAT MATRIMONY.COM PVT. LTD Vs. COMMISSIONER OF SERVICE TAX	October 29, 2012
BHARATHI MOHAN Vs. STATE	July 18, 2012
BHARATHIYA KOVAI MAVATTA PODHU THOZHILALAR SANGAM Vs. MANAGEMENT OF UNIVERSAL RADIATORS LIMITED	October 5, 2012
BHARTHIYA KISAN SANGAM Vs. DISTRICT COLLECTOR MADURAI DISTRICT	June 7, 2012
BHASHYAM RAMESH ALIAS RAJAGOPALAN REP BY POWER AGENT V S VHASYAM Vs. R SAROJA ALIAS K K SAROJA	February 24, 2012
BHOJA GOWDER Vs. A RANGA GOWDER	June 6, 2012
BHUVANENDRAN Vs. SUB REGISTRAR	June 7, 2012
BHUVANESWARI TEX REP BY ITS PROPRIETOR Vs. ASSISTANT COMMISSIONER	February 24, 2012
BHUWALKA STEEL INDUSTRIES LIMITED REPRESENTED BY ITS DIRECTOR AJAY KUMAR BHUWALKA Vs. ASSISTANT COMMISSIONER	February 28, 2012
BINDU MADHAVAN Vs. K UMANATH	February 15, 2012
BLOCK DEVELOPMENT OFFICER Vs. M MANI	March 12, 2012
BLOCK DEVELOPMENT OFFICER Vs. D VEDAVALLI; SUB COLLECTOR; SPECIAL TAHSILDAR	March 12, 2012
BLOCK DEVELOPMENT OFFICER Vs. V SUGUNA; SUB COLLECTOR; SPECIAL TAHSILDAR	March 12, 2012
BLOCK DEVELOPMENT OFFICER Vs. DISTRICT COLLECTOR	September 24, 2012
BLUE BELL HOSIERIES Vs. PADMA HOSIERIES	April 11, 2012
BLUE STAR LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	February 7, 2012
BLUE WHALE LOGISTICS Vs. CHANCHAL KANWAR	November 27, 2012
BLUEMAX IMPEX (INDIA) PVT. LTD Vs. COMMISSIONER OF CUSTOMS	August 24, 2012
BOARD OF GOVERNORS IN SUPER-SESSION OF MEDICAL COUNCIL OF INDIA Vs. SHREE BALAJI MEDICAL COLLEGE AND HOSPITAL	June 14, 2012
BOSCO FERNANDES Vs. ELGI EQUIPMENTS REP BY ITS OFFICER SECRETARY U KALIDAS	July 12, 2012
BRAKES INDIA LIMITED FOUNDRY DIVISION SHOLINGHUR Vs. TAMIL NADU GENERATION	April 26, 2012
BRANCH MANAGER Vs. R.GEETHA	October 3, 2012
BRANCH MANAGER Vs. SAHAYA KINGSLY ALIAS KENI	December 3, 2012
BRANCH MANAGER Vs. C.AZHAGU	December 11, 2012
BRANCH MANAGER Vs. Y.ALAUDEEN	September 4, 2012
BRANCH MANAGER BAJAJ ALLIANZ Vs. PARVATHAM	December 12, 2012
BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE CO., LTD Vs. NARAYANAMURTHY	August 3, 2012
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SUMATHI	March 27, 2012
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. VELLIMALAI	December 21, 2012
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. RAHMATH	April 27, 2012
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. S UMMAL MARJUNA BEEVI	April 20, 2012
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. MALLIGA	October 3, 2012
BRANCH MANAGER NEW INDIA ASSURANCE CO. LTD Vs. K.S.RAVINDRAN	November 20, 2012
BRANCH MANAGER NEW INDIA ASSURANCE CO. LTD Vs. K. THANGAM	April 11, 2012
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. BACKKIYAM	December 20, 2012
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. MANSOOR HUSSAIN	August 3, 2012
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. B RABITHEEN AND ANOTHER	January 18, 2012
BRANCH MANAGER, ICICI ORCHARD GENERAL INSURANCE COMPANY LIMITED Vs. A. SEBASTIAN	March 28, 2012
BRANCH MANAGER, IFFCO TOKYO GENERAL INSURANCE COMPANY PRIVATE LIMITED Vs. RENGANATHAN AND ORS	December 13, 2012
BRANCH MANAGER, M/S. BAJAJ ALLIANZ INSURANCE COMPANY Vs. NITHIYA	June 27, 2012
BRANCH MANAGER, M/S. ORIENTAL INSURANCE COMPANY LIMITED Vs. VASANTHAKUMARI @ VASANTHA	June 19, 2012
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. RAHMATH	April 1, 2012
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. P.SELVAM	August 3, 2012
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. N MAHADEVAN AND ORS	July 27, 2012
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED, BODINAYAKKANUR Vs. SELVAM AND ORS	December 10, 2012
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. SYED ALIYAR AND ORS	December 13, 2012
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. PAULCHAMY AND ORS	November 19, 2012
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. SHANMUGAVAIKUNDA RAMAN	November 19, 2012
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. JESINTHA AND ORS	November 15, 2012
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. M DURAI AND ORS	December 11, 2012
BRANCH MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. MINOR MAREESWARAN	December 10, 2012
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD Vs. K.R.RAMESH ALIAS KULANTHAI	April 4, 2012
BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. S. AROKIYASAMY	July 20, 2012
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SARATHA; CHIDAMBARAM	December 3, 2012
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. PANDISELVI	September 20, 2012
BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD Vs. MINOR-SARATHA	December 3, 2012
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. S. RAMALAKSHMI	July 31, 2012
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. S. SEENIAMMAL AND OTHERS	December 18, 2012
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED, TRICHY Vs. ALIMA BEEVI AND ORS	December 6, 2012
BRINDAVATHI Vs. DIRECTOR GENERAL OF POLICE	April 27, 2012
BRITANNIA INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU	September 27, 2012
BROTHERS FOUNDATION Vs. STATE OF TAMIL NADU	June 28, 2012
BUHARI HOTELS & MOTELS PVT LTD Vs. CHIEF ENGINEER	July 31, 2012
BUILTEC ENGINEERS AND BUILDERS Vs. DEPUTY COMMISSIONER OF INCOME-TAX	July 18, 2012
C ANANTHARAMAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES	June 5, 2012
C ANNAMALAI Vs. R BALU	April 27, 2012
C ARAVINDAN Vs. D KATHIRVELU	March 5, 2012
C ARUMUGAM Vs. G SELVADURAI	February 3, 2012
C B MUTHUSWAMY CHETTIAR AND SON A HUF REP BY ITS KARTHA MR C M RAMRAJ Vs. KARNATAKA SOAPS AND DETERGENTS LTD	March 1, 2012
C B SUBRAMANIYA CHETTIAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT NUNGAMBAKKAM HIGH ROAD CHENNAI	April 25, 2012
C CHANDRAVASAGAM Vs. GOVT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT	July 5, 2012
C DHANDAPANI Vs. D BALAMURUGAN	January 9, 2012
C ELANGO Vs. DISTRICT COLLECTOR VELLORE DISTRICT VELLORE	February 16, 2012
C HARI SANKAR Vs. DEEPA LAKSHMI	March 28, 2012
C I T NAGAR MODEL HOUSE ROAD AND MODEL HOUSE LANE TNHB RENTAL RESIDENTS WELFARE ASSOCIATION Vs. SECRETARY TO THE GOVERNMENT	February 22, 2012
C JAISHANKAR Vs. SECRETARY SEETHALAKSHMI AACHI WOMENS COLLEGE PALLATHUR SIVAGANGAI DISTRICT	April 20, 2012
C KARPAGAVALLI W/O PRABHAKARAN Vs. DISTRICT COLLECTOR THOOTHUKUDI DISTRICT THOOTHUKUDI	April 27, 2012
C L I M LEATHER MANUFACTURING PVT LTD Vs. EXECUTIVE OFFICER	August 7, 2012
C LALITHA RAJ Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA	March 16, 2012
C MANI Vs. DIRECTOR OF RURAL DEVELOPMENT	March 2, 2012
C MANIKANDAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY DEPARTMENT OF HIGHER EDUCATION	March 9, 2012
C MANIVANNAN Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY	February 6, 2012
C MUNIRAJ Vs. SECRETARY TO GOVERNMENT	February 1, 2012
C MURUGANANDHAM Vs. SECRETARY TO GOVT GOVT OF TAMIL NADU RURAL DEPARTMENT SECRETARIAT CHENNAI	March 1, 2012
C N AMBALAVANNAN AND ORS Vs. C N JANAKIRAMAN (DIED) AND ORS	June 18, 2012
C NAGAMANICKAYA Vs. K SYAMANTHAKAMMA	February 21, 2012
C NANDA KUMAR Vs. UNION OF INDIA REP BY SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT NEW DELHI	February 23, 2012
C NATARAJAN Vs. M CHANDRA	August 1, 2012
C P CHITRA Vs. K MYILSAMY	June 27, 2012
C P KRISHNAN Vs. K GOKULAN	June 5, 2012
C PANNEERSELVAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL CHENNAI	February 21, 2012
C R MANIKANDAN Vs. UNION OF INDIA REPRESENTED BY SECRETARY DEPARTMENT OF RAILWAYS	February 6, 2012
C R TILES Vs. STATE OF TAMIL NADU REP BY THE DEPUTY COMMISSIONER CT CHENNAI	February 23, 2012
C RAJENDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT TRANSPORT (D) DEPARTMENT	June 26, 2012
C RAJENDRAN Vs. COMMISSIONER OF AGRICULTURE	August 13, 2012
C REKHA Vs. DISTRICT COLLECTOR	January 4, 2012
C S PITCHAI PILLAI Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD	June 8, 2012
C S ROBERT Vs. M KANAGAPPAN	September 3, 2012
C SAMPATH KUMAR Vs. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT	February 7, 2012
C SANKARI Vs. STATE BANK OF HYDERABAD	July 13, 2012
C SARAVANAN Vs. V M GANGADHARAN	July 9, 2012
C SELVAKUMAR THAILAGARAJ Vs. CHAIRMAN	June 26, 2012
C SHENNAKESAVAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 9, 2012
C SUKUMARAN Vs. COMPETENT AUTHORITY	November 15, 2012
C SUNDAR RAJ Vs. DISTRICT COLLECTOR KANNIYAKUMARI DISTRICT	July 13, 2012
C SURYAKUMARI Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	June 5, 2012
C SWAMINATHAN Vs. DIRECTOR OF ADI DRAVIDAR	July 19, 2012
C T SAMPATH Vs. MARY MANOHARI	August 3, 2012
C THANGAPPAN Vs. R S LALMOHAN	July 16, 2012
C THARMARAJ Vs. COMMISSIONER OF PROHIBITION AND EXCISE	June 25, 2012
C VASUDEVAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT	July 10, 2012
C VEDACHALAM Vs. B ARUNTHATHI AMMAL	September 10, 2012
C VEDAGIRI; C GNANAMURTHY Vs. C NAGAPPAN	March 29, 2012
C VENKATESH Vs. INSPECTOR OF POLICE MUNNEERPALLAM POLICE STATION	March 1, 2012
C WILSON SUNDER RAJ Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	January 18, 2012
C. ANANTHA RAJ Vs. STATE OF TAMIL NADU	July 18, 2012
C. BALASUBRAMANIYAN Vs. DASS ALIAS YESUDASS	February 13, 2012
C. ESWARAN Vs. COMMISSIONER OF CUSTOMS	July 19, 2012
C. ILAYARAJA Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT	February 3, 2012
C. JEYARANI Vs. C. THANDABALAN	July 23, 2012
C. MANI Vs. REGIONAL TRANSPORT AUTHORITY, KANNIYAKUMARI	August 17, 2012
C. NATARAJAN Vs. STATE OF TAMIL NADU REP.BY ITS SECRETARY TO GOVERNMENT	June 22, 2012
C. NESAMANI Vs. DISTRICT COLLECTOR, KANAYKAUMARI DISTRICT	July 30, 2012
C. PILAVADI Vs. STATE OF TAMILNADU REPRESENTED BY THE SECRETARY	January 31, 2012
C. SANTHINI Vs. DIRECTOR OF SCHOOL EDUCATION	October 29, 2012
C. SELVARAJ Vs. CHANDRA	December 11, 2012
C. SOMASUNDARAM Vs. DIRECTOR GENERAL OF POLICE	January 18, 2012
C. SUBRAMANIAM Vs. A. RAMACHANDRAN	March 26, 2012
C. SUSEELA Vs. TAMILNADU ELECTRICITY BOARD	January 27, 2012
C. THANGALAKSHMI Vs. SECRETARY, U.D.V. HIGHER SECONDARY SCHOOL	March 30, 2012
C. VELUSAMY Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION	November 26, 2012
C. ZOPHAR JOTHI PAUL Vs. STATE REPRESENTED BY, THE INSPECTOR OF POLICE	March 1, 2012
C.A.MOHMED ABDUL HUQ Vs. S.MANOHARAN	December 21, 2012
C.AYYADORAI Vs. KARUPPIAH, S/O. RANGANATHAN	November 16, 2012
C.BALAKRISHNAN Vs. THITTAKAVI ANANTHA PADMANABHAMOORTHY	September 25, 2012
C.C. Vs. ROHAN ANIRUDHA SEOLEKAR	June 25, 2012
C.E.SATHYANARAYANA REDDI Vs. C.E.SULOCHANA	September 14, 2012
C.H. NAGABHUSHANA RAO Vs. DEPUTY COMMISSIONER OF CIVIL SUPPLIES CITY NORTH	October 12, 2012
C.JANET SAM MOHAN ROY Vs. N.P.THANKARAJ	November 22, 2012
C.JEEVARATHINAM Vs. STATE OF TAMIL NADU	July 6, 2012
C.KANAGARAJ Vs. GOVERNMENT OF TAMIL NADU	March 20, 2012
C.KARUNANIDHI Vs. M. SHANTHI	November 26, 2012
C.M.HOTEL Vs. COMMISSIONER PROHIBITION AND EXCISE DEPARTMENT CHEPAUK	September 17, 2012
C.MURUGAN Vs. SPECIAL OFFICER	September 12, 2012
C.MUTHUKARUPPAN Vs. COMMISSIONER OF POLICE	September 18, 2012
C.MUTHUKRISHNAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	September 27, 2012
C.PADMANABHAN Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT	December 14, 2012
C.RAJAMANI Vs. STATE COMMISSIONER FOR DISABLED REHABILITATION	November 28, 2012
C.RAJASEKHARAN Vs. V.SRIDHARAN	December 5, 2012
C.RANGANATHAN Vs. DISTRICT COLLECTOR	August 14, 2012
C.V. THANDAVAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT	April 26, 2012
C.VIJAYALAKSHMI Vs. DISTRICT EDUCATIONAL OFFICER	December 3, 2012
C.VINAYARA MOORTHY Vs. UNION OF INDIA	September 14, 2012
CALIST PREMA Vs. P.MADHAVAMANI	December 5, 2012
CANARA BANK, SIVAKASI BRANCH THROUGH ITS AUTHORIZED OFFICER Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT	February 8, 2012
CAPLIN POINT LABORATORIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 19, 2012
CAPRICORN FOOD PRODUCTS INDIA LIMITED Vs. CIT	April 2, 2012
CAPT R.P. SINGH Vs. CHAIRMAN	November 5, 2012
CAPT. R.P. SINGH Vs. THE CHAIRMAN CHENNAI PORT TRUST RAJAJI SALAI CHENNAI - 600001,	January 25, 2012
CARBORANDUM UNIVERSAL LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	September 10, 2012
CARBORANDUM UNIVERSAL LTD. Vs. DY. CWT	April 9, 2012
CARBORUNDUM UNIVERSAL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 4, 2012
CARBORUNDUM UNIVERSAL LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 11, 2012
CARE TRUST, DINDIGUL Vs. THE DIOCESE OF MADURAI	November 7, 2012
CAROLINE; BENNY; ANBALAKSHI Vs. A S LILLY CAHTHARINE	July 16, 2012
CAUVERY NEERVALA AATHARA PATHUKAPPAU SANGAM Vs. GOVERNMENT OF TAMIL NADU	August 3, 2012
CENTRAL BANK OF INDIA Vs. DEBT RECOVERY TRIBUNAL COIMBATORE	January 10, 2012
CENTRAL BANK OF INDIA Vs. ASST. LABOUR COMMISSIONER CENTRAL GOVT OF INDIA	March 6, 2012
CENTRAL GOVERNMENT EMPLOYEES WELFARE HOUSING ORGANIZATION REP BY ITS CHIEF EXECUTIVE OFFICER Vs. CONSOLIDATED CIVIL CONSTRUCTIONS (I) LTD. REP. BY ITS EXECUTIVE DIRECTOR	January 24, 2012
CENTRAL ORGANISATION OF TAMILNADU ELECTRICITY EMPLOYEES REP BY ITS GENERAL SECRETARY Vs. TAMILNADU ELECTRICITY BOARD REP.BY ITS SECRETARY	January 6, 2012
CHAIRMAN Vs. DISTRICT COLLECTOR	November 22, 2012
CHAIRMAN AND MANAGING TRUSTEE, KRISHNASWAMY EDUCATIONAL TRUST Vs. C V RAJESWARI AMMAL AND ORS	June 22, 2012
CHAIRMAN OF PASTORATE COMMITTEE Vs. R.PREMLEELA	September 13, 2012
CHAIRMAN R V S MEDICAL TRUST Vs. UNION OF INDIA	July 12, 2012
CHAIRMAN SREE MOOKAMBIKA INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA	February 2, 2012
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. S MAHENDREN	February 27, 2012
CHAIRMAN-CUM-MANAGING DIRECTOR TAMIL NADU MAGNESITE LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	June 6, 2012
CHAKRA LEATHERS Vs. INDIAN BANK	April 24, 2012
CHAKRAPANI MUDALIAR Vs. MALLIKA AMMAL	January 31, 2012
CHAKRAVARTHY Vs. NANJAPPA	February 21, 2012
CHAKRAVARTHY Vs. STATE REP BY INSPECTOR OF POLICE	April 19, 2012
CHAMUNDI STEEL ROLLING MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 1, 2012
CHANDRA Vs. STATE REPRESENTED BY COMMISSIONER OF POLICE	December 11, 2012
CHANDRAMOHAN Vs. SHANMUGAVALLI	February 15, 2012
CHANDRAN Vs. K M MUTHUSAMY	June 22, 2012
CHANDRAN Vs. VADIVEL	March 19, 2012
CHANDRASEKAR PATIL Vs. KANNAN	February 9, 2012
CHANDRU Vs. K NAGARAJAN	March 12, 2012
CHARLOTTE REDRIGUES Vs. NIGEL RODRIGUES	February 10, 2012
CHELLA BASKER Vs. GANESAN	February 3, 2012
CHELLAPANDI Vs. POONGODI	January 9, 2012
CHELLAPPA Vs. POOMPUHAR SHIPPING CORPORATION LIMITED	July 5, 2012
CHELLATHURAI Vs. STATE REP. BY THE INSPECTOR OF POLICE	February 29, 2012
CHELLATHURAI ALIAS NATARAJAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, HOME DEPARTMENT, SECRETARIAT	January 24, 2012
CHEMOIL ADANI PVT. LTD Vs. AUTHORITY FOR CLARIFICATION AND ADVANCE RULING	September 21, 2012
CHEMPLAST SANMAR LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	July 23, 2012
CHENGUTTUVAN Vs. DISTRICT COLLECTOR	July 30, 2012
CHENNAI PORT TRUST Vs. INCOME TAX OFFICER	June 28, 2012
CHENNAPPAN Vs. KANDASWAMY GOUNDER	February 1, 2012
CHEVALIER T. THOMA Vs. THE INSPECTOR GENERAL OF REGISTRATION SANTHOME HIGH ROAD	June 5, 2012
CHIDAMBARAM. 2. BHACKIARAJ. 3. RAMU @ RAMACHANDRAN. 4. RAJAVEL Vs. STATE, REP. BY STATION HOUSING OFFICER, KARUVEPILENKURICHI POLICE STATION [CR. NO. 87/03]	September 3, 2012
CHIEF EDUCATION OFFICER Vs. PARENTS TEACHER ASSOCIATION	February 24, 2012
CHIEF EDUCATION OFFICER SALEM Vs. K S PALANICHAMY SALEM	February 24, 2012
CHIEF EDUCATIONAL OFFICER Vs. CORRESPONDENT, L.M.P.C. HIGHER SECONDARY SCHOOL	July 17, 2012
CHIEF ENGINEER METTUR THERMAL POWER STATION TAMIL NADU ELECTRICITY BOARD METTUR DAM Vs. PRESIDING OFFICER LABOUR COURT SALEM	June 5, 2012
CHIEF EXECUTIVE OFFICER, TAMILNADU KHADI AND VILLAGE INDUSTRIES BOARD Vs. S.T. GANESAN	February 8, 2012
CHIEF GENERAL MANAGER Vs. STATE BANK OF INDIA	July 20, 2012
CHIEF GENERAL MANAGER Vs. S ARUNACHALAM	July 20, 2012
CHIEF MANAGER Vs. PRESIDING OFFICER	October 9, 2012
CHIEF PERSONNEL OFFICER, INTEGRAL COACH FACTORY, CHENNAI - 600038 Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL - CUM LABOUR COURT, CHENNAI	January 27, 2012
CHINNA PILLAI Vs. STATE BY THE INSPECTOR OF POLICE	August 3, 2012
CHINNAKANNU Vs. K BARATHAL CHETTIYAR	April 16, 2012
CHINNAMMAL Vs. KALIAMMAL	February 20, 2012
CHINNAMMAL AND ORS Vs. PITCHAMUTHU AND ORS	April 19, 2012
CHINNAPPAN Vs. K.P. RAMRAJ	March 30, 2012
CHINNARAJU Vs. S BHASKARAN	November 21, 2012
CHINNASAMI Vs. TERRITORY MANAGER (RETAIL SALE), BHARAT PETROLEUM CORPORATION LTD	February 15, 2012
CHINNASAMY Vs. RAMATHAL	July 6, 2012
CHINNATHAMBI PADAYACHI Vs. SIVAKOLUNDU AMMAL	February 22, 2012
CHINNAYAN Vs. PALANIVEL	June 18, 2012
CHITHIRAI (DIED) AND SARASWATHY Vs. ARUMUGA PANDIAN PRAYER	November 15, 2012
CHITRA Vs. SIVASURIYAN	November 20, 2012
CHITRA BOARDING & LODGING Vs. THE COMMISSIONER OF PROHIBITION & EXCISE EZHILAGAM	September 5, 2012
CHITRAVEL Vs. STATE REP. BY THE INSPECTOR OF POLICE	December 10, 2012
CHOCHALINGAM, RAMANATHAPURAM DISTRICT Vs. STATE OF TAMIL NADU	August 14, 2012
CHOCKALINGAM Vs. SUPERINTENDENT OF POLICE MADURAI	February 2, 2012
CHOKKALINGAM Vs. DISTRICT COLLECTOR THENI	February 10, 2012
CHOKKAMMAL Vs. D.DURAIRAJ	August 1, 2012
CHOLAMANDALAM FINANCE AND INVESTMENT CO. LTD Vs. STATE THROUGH THE INSPECTOR OF POLICE	December 20, 2012
CHOLAMANDALAM GENERAL INSURANCE CO. LTD Vs. K.ANBAZHAGAN	April 25, 2012
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD Vs. A. SARAVANAN	March 16, 2012
CHRISTRY AMIRTHAKANI Vs. JOSEPH PANDIARAJ	March 12, 2012
CHROME LEATHER COMPANY LTD Vs. Q.DAWSON	September 6, 2012
CHURCH OF SOUTH INDIA ART INDUSTRIAL SCHOOL OF THE TNDTA Vs. DIRECTOR OF EMPLOYMENT AND TRAINING	September 4, 2012
CHURCHIL JOHN WESLEY RAJ Vs. DEPUTY SUPERINTENDENT OF POLICE	July 5, 2012
CISONS ELECTRONICS REPRESENTED BY ITS MANAGING PARTNER SANJAY M BALAJ Vs. ABU BUCKER	February 23, 2012
CIT Vs. SARVODAYA ILAKKIYA PANNAI	January 25, 2012
CIT Vs. TUBE INVESTMENTS OF INDIA LTD	January 4, 2012
CIT Vs. ECO MEDIA (P) LIMITED	April 9, 2012
CIT Vs. LAKSHMI VILAS BANK	April 26, 2012
CITY CENTRE POINT Vs. HARIHARASUDAN	December 7, 2012
CITY MUNICIPAL CORPORATION OF CHENNAI Vs. HERITAGE CREATIONS	August 24, 2012
COIMBATORE ATHUPALAM SHAFIA AHALUI SUNNATH JAMATH REP BY ITS PRESIDENT M M ABDUL RAHIM Vs. NOYYAL RIVER SULTHAN AWALIA DARGHA WAKF REP BY ITS MUTHAVALI SYED MOHIDEEN	February 1, 2012
COIMBATORE CITY MUNICIPAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	November 2, 2012
COIMBATORE CITY MUNICIPAL CORPORATION Vs. M/S.K.G.ART CENTRE PRIVATE LIMITED	October 12, 2012
COIMBATORE DISTRICT WHOLESALE ALL VEGETABLES MERCHANTS ASSOCIATION Vs. COIMBATORE CITY MUNICIPAL CORPORATION	February 27, 2012
COIMBATORE VIJAY MACHINE WORKS (P) LTD Vs. JOINT COMMISSIONER	November 5, 2012
COLD KRAFT TECHNOLOGIES Vs. CHECKPOST OFFICER	January 3, 2012
COLORPLUS FASHIONS LTD Vs. CONTROLLER OF LEGAL METROLOGY	July 9, 2012
COLOUR YARNS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	June 4, 2012
COMMISIONER OF INCOME TAX Vs. SPEL SEMI CONDUCTOR LIMITED	October 15, 2012
COMMISSIONER Vs. PRESIDING OFFICER	August 28, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD	December 13, 2012
COMMISSIONER OF CUSTOMS Vs. SUMANGALA STEELS PVT. LTD	November 15, 2012
COMMISSIONER OF CUSTOMS Vs. AVENUE IMPEX	October 8, 2012
COMMISSIONER OF CUSTOMS Vs. V.S.GOVINDAN	September 26, 2012
COMMISSIONER OF CUSTOMS & C. EX. Vs. VISAKA INDUSTRIES LTD	July 17, 2012
COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, TUTICORIN Vs. EMPIRE EXPORTS, REP.BY PROP.BIMAL KUMAR MODI	August 14, 2012
COMMISSIONER OF INCOME TAX Vs. ELNET TECHNOLOGIES LIMITED	October 9, 2012
COMMISSIONER OF INCOME TAX Vs. BREEZE HOTELS PVT. LTD	October 9, 2012
COMMISSIONER OF INCOME TAX Vs. SANGHVI AND DOSHI ENTERPRISE	November 1, 2012
COMMISSIONER OF INCOME TAX Vs. SHRIRAM PROPERTIES AND CONSTRUCTIONS (CHENNAI) LTD	September 12, 2012
COMMISSIONER OF INCOME TAX Vs. SHRIRAM CHITS AND INVESTMENTS LTD.	April 3, 2012
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	September 11, 2012
COMMISSIONER OF INCOME TAX Vs. AREVA T & D INDIA LIMITED	September 3, 2012
COMMISSIONER OF INCOME TAX Vs. WTI ADVANCED TECHNOLOGY LTD.	April 11, 2012
COMMISSIONER OF INCOME TAX Vs. M/S.BALAJI DISTILLERIES LTD	October 1, 2012
COMMISSIONER OF INCOME TAX Vs. P.R.PERUMAL	August 27, 2012
COMMISSIONER OF INCOME TAX Vs. ELGI ULTRA INDUSTRIES LIMITED	August 10, 2012
COMMISSIONER OF INCOME TAX Vs. SHANTINIKETAN PROPERTY FOUNDATION (P) LIMITED	November 2, 2012
COMMISSIONER OF INCOME TAX Vs. ROYAL RAGS PVT. LTD.	October 9, 2012
COMMISSIONER OF INCOME TAX Vs. ARUN EXCELLO FOUNDATIONS (P.)LTD.	October 18, 2012
COMMISSIONER OF INCOME TAX Vs. JANAKIAMMAL AYYANADAR CHARITABLE TRUST	September 18, 2012
COMMISSIONER OF INCOME TAX Vs. FIRST GARMENTS MANUFACTURING CO. INDIA (P) LTD.	August 6, 2012
COMMISSIONER OF INCOME TAX Vs. VENKATADHRI CONSTRUCTIONS	June 29, 2012
COMMISSIONER OF INCOME TAX Vs. SINGAPORE AIRLINES LTD.	July 13, 2012
COMMISSIONER OF INCOME TAX Vs. P.SRINIVASAN	June 11, 2012
COMMISSIONER OF INCOME TAX Vs. B.T. SYSTEM AND SERVICE LIMITED	June 14, 2012
COMMISSIONER OF INCOME TAX Vs. AMAL GENERATORS LTD	June 19, 2012
COMMISSIONER OF INCOME TAX Vs. S.AKBAR SHAH	January 4, 2012
COMMISSIONER OF INCOME TAX Vs. N. SUNDARRAMAN	February 7, 2012
COMMISSIONER OF INCOME TAX Vs. HIGH ENERGY BATTERIES (INDIA) LTD	April 17, 2012
COMMISSIONER OF INCOME TAX Vs. BOJRAJ TEXTILES MILLS LTD	April 23, 2012
COMMISSIONER OF INCOME TAX Vs. T.T.G. INDUSTRIES LIMITED	April 25, 2012
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND FINANCE LTD	June 28, 2012
COMMISSIONER OF INCOME TAX Vs. RENUGA TEXTILES MILLS LTD	June 18, 2012
COMMISSIONER OF INCOME TAX Vs. PVP VENTURES LIMITED	June 19, 2012
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LTD	June 20, 2012
COMMISSIONER OF INCOME TAX Vs. P. SHANTHI	June 21, 2012
COMMISSIONER OF INCOME TAX Vs. N. SUNDARRAMAN	January 7, 2012
COMMISSIONER OF INCOME TAX Vs. TRUE VALUE HOMES P LTD	November 2, 2012
COMMISSIONER OF INCOME TAX Vs. KU. PA. KRISHNAN	March 27, 2012
COMMISSIONER OF INCOME TAX Vs. KCP SUGARS INDUSTRIES CORPORATION P LTD	November 15, 2012
COMMISSIONER OF INCOME TAX Vs. P IYA NADAR	September 18, 2012
COMMISSIONER OF INCOME TAX Vs. GANGOTHRI TEXTILES LIMITED	October 30, 2012
COMMISSIONER OF INCOME TAX Vs. NEPC INDIA LIMITED	July 6, 2012
COMMISSIONER OF INCOME TAX Vs. T M ABDUL RAHAMAN	July 17, 2012
COMMISSIONER OF INCOME TAX Vs. T M ABDUL AZEEZ	July 19, 2012
COMMISSIONER OF INCOME TAX Vs. REAL IMAGE PVT LTD	June 21, 2012
COMMISSIONER OF INCOME TAX Vs. VASAN PUBLICATIONS LIMITED	July 20, 2012
COMMISSIONER OF INCOME TAX CENT. III Vs. FULLER KCP LIMITED	April 2, 2012
COMMISSIONER OF INCOME TAX CENTRAL-I Vs. JAIN HOUSING & CONSTRUCTIONS LTD	November 2, 2012
COMMISSIONER OF INCOME TAX CHENNAI Vs. CEEBROS PROPERTY DEVELOPMENT (P) LTD	November 2, 2012
COMMISSIONER OF INCOME TAX CHENNAI Vs. HACKBRIDGE HEWITTIC & EASUN LTD	October 1, 2012
COMMISSIONER OF INCOME TAX CHENNAI Vs. FORBES CAMPBELL FINANCE LTD	July 9, 2012
COMMISSIONER OF INCOME TAX CHENNAI Vs. SOUTH INDIA HOLDINGS (P) LTD CHENNAI	January 23, 2012
COMMISSIONER OF INCOME TAX CHENNAI Vs. HINDUSTAN LEVER LIMITED	September 24, 2012
COMMISSIONER OF INCOME TAX MADURAI Vs. METAL POWDER COMPANY LIMITED	June 7, 2012
COMMISSIONER OF INCOME TAX SALEM Vs. SHAMLAL BAJAJ	October 8, 2012
COMMISSIONER OF INCOME TAX TAMIL NADU-III MADRAS Vs. NEW AMBADI ESTATES P LTD	February 10, 2012
COMMISSIONER OF INCOME TAX, 1, CHENNAI Vs. WHEELS INDIA LIMITED, PADI	April 23, 2012
COMMISSIONER OF INCOME TAX, CHENNAI Vs. TTG INDUSTRIES LTD.	June 8, 2012
COMMISSIONER OF INCOME TAX, CHENNAI Vs. KREON FINANCIL SERVICES LIMITED	October 3, 2012
COMMISSIONER OF INCOME TAX-I Vs. GEC ALSTHOM INDIA LTD	February 13, 2012
COMMISSIONER OF INCOME TAX-I Vs. M CHINNASAMY	March 12, 2012
COMMISSIONER OF INCOME TAX-I CHENNAI Vs. M/S. TUBE INVESTMENTS OF INDIA LTD-I CHENNAI	January 4, 2012
COMMISSIONER OF INCOME TAX-I, MADURAI Vs. ARULMIGU SRI KAMATCHI AMMAN TRUST	January 25, 2012
COMMISSIONER OF INCOME TAX-II TIRUCHIRAPALLI Vs. SUBAM BENEFIT FUND LTD	February 6, 2012
COMMISSIONER OF INCOME TAX-II, COIMBATORE Vs. S K M ANIMAL FEEDS & FOODS (INDIA) LTD ,	January 9, 2012
COMMISSIONER OF INCOME TAX-III CHENNAI Vs. M/S. MADRAS ELECTRICAL CONDUCTORS PVT LTD	January 2, 2012
COMMISSIONER OF INCOME-TAX Vs. WAVE CURRENT AUTOMOTIVES LTD	December 13, 2012
COMMISSIONER OF INCOME-TAX Vs. SUNDARAM FINANCE LIMITED	December 21, 2012
COMMISSIONER OF INCOME-TAX-I Vs. SREEVATSA REAL ESTATES PVT. LTD	November 2, 2012
COMMISSIONER OF WEALTH TAX Vs. THIRUPATHY KUMAR KHEMKA	July 13, 2012
COMMISSIONER OF WEALTH TAX Vs. N THANU	June 12, 2012
COMMISSIONER OF WEALTH TAX CHENNAI Vs. T T RAGHUNATHAN	April 17, 2012
COMMISSIONER OF WEALTH TAX-I CHENNAI Vs. M/S. DONATUS VICTORIA ESTATES AND HOTELS PVT LTD BANGALORE	January 4, 2012
COMMISSIONER OF WEALTH-TAX Vs. M/S. KUMUDAM PRINTERS PVT LTD	January 9, 2012
COMMR. OF C. EX. Vs. BUSH BOAKE ALLEN (IND.) LTD	September 5, 2012
COMMR. OF CUS. (SEA) Vs. C.P. AQUA CULTURE (INDIA) PVT. LTD.	March 20, 2012
COMMR. OF CUS., TUTICORIN Vs. HARBOUR PETRO CHEM INDUSTRIES P. LTD	February 2, 2012
COMPETENT AUTHORITY SMUGGLERS AND FOREIGN EXCHANGE MANIPULATORS Vs. A.SOWKATH ALI	April 17, 2012
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. K S VENKATESWARAN	February 8, 2012
CONGREGATION OF THE BROTHERS OF THE SACRED Vs. STATE OF TAMIL NADU	February 28, 2012
CONGREGATION OF THE SISTER OF ST.ANNES Vs. CHELLAIH	November 21, 2012
CONSIM INFO PVT. LTD Vs. GOOGLE INDIA PVT. LTD	September 10, 2012
CONSUMER PROTECTION COUNCIL REPRESENTED BY ITS SECRETARY Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA	March 13, 2012
CONTAINER CORPORATION OF INDIA LTD Vs. PRIYA DYES AND CHEMICALS	July 23, 2012
CONTROLLER OF EXAMINATION Vs. N.W. FATHIMAA SANAM	July 5, 2012
COROMANDEL PETROLEUM PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	December 17, 2012
CORRESPONDENT Vs. DIRECTOR OF ELEMENTARY	October 4, 2012
CORRESPONDENT CUM MANAGER SAROJINI MEMORIAL HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION	March 29, 2012
CORRESPONDENT NEHRU MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION	December 21, 2012
CREATIVE INFOSPACE PVT LTD REP BY ITS MANAGING DIRECTOR KADIRESAN ADITYAN Vs. COMMISSIONER APPEALS OFFICE OF THE COMMISSIONER OF CENTRAL EXCISE	February 20, 2012
CSI ENGINEERING COLLEGE REP BY ITS ESTATE OFFICER MR JAMES PONNAIAH Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT	February 27, 2012
CUDDALORE DISTRICT Vs. JOINT COMMISSIONER	November 9, 2012
CUSTOMS AUTHORISED SIGNATORIES (REGULATION-9) ASSOCIATION Vs. THE UNION OF INDIA	August 8, 2012
D B KRISHNA Vs. COMMISSIONER OF POLICE COIMBATORE DISTRICT	February 8, 2012
D BEEMAN Vs. TAMIL NADU STATE ELECTION COMMISSION REP. BY ITS ELECTION COMMISSIONER	January 12, 2012
D C M HYNDAI LTD REP BY COMPANY SECRETARY G RAM RAJ D C M HYUNDAI LTD Vs. STATE OF TAMIL NADU REP BY SECRETARYTO GOVERNMENT	March 13, 2012
D CHANDRA SEKARAN Vs. DISTRICT COLLECTOR	September 3, 2012
D D MEDICAL COLLEGE AND D D HOSPITAL Vs. SECRETARY MEDICAL COUNCIL OF INDIA	August 21, 2012
D DAMODHARASAMY Vs. STATE REPRESENTED BY ITS DEPUTY	April 11, 2012
D GANESAN Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT DEPARTMENT OF LAW	February 23, 2012
D J RAJENDRAN Vs. K KATHIRVEL	August 8, 2012
D J SHANGHVI Vs. MANAKCHAND & ANR	April 3, 2012
D JANAKI Vs. S JAYALAKSHMI	January 9, 2012
D JEYAPRAKASH Vs. V PANDIAN	March 16, 2012
D K ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	February 23, 2012
D K SAMY Vs. STATE OF TAMIL NADU	November 29, 2012
D KALAICHELVAN Vs. UNION OF INDIA	July 25, 2012
D KOTTEESWARA RAO Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT CHENNAI	February 29, 2012
D MOHAN Vs. M ABHISEKH	June 7, 2012
D MOHANRAJ Vs. K KHADER NAWAZ	March 6, 2012
D MURALI Vs. S KANAGARAJ	July 18, 2012
D NANDAKUMAR ALIAS MANI Vs. A PUSHKARAN	June 11, 2012
D NATARAJAN Vs. ASSISTANT DIRECTOR OF ANIMAL DISEASE INTELLIGENCE UNIT SALEM	February 16, 2012
D PARASURAMAN Vs. GOVERNMENT OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT	January 11, 2012
D PRADEEP KUMAR RAO Vs. D LATHABAI	June 28, 2012
D PREMA JHANSI RANI Vs. N SRIVIJAYAN	April 10, 2012
D PURUSHOTHAMAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY LAW DEPARTMENT SECRETARIAT CHENNAI	October 16, 2012
D RAJALINGAM Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS FORT ST GEORGE CHENNAI	February 10, 2012
D RAJAPPA Vs. SENIOR ACCOUNTS OFFICER CHENNAI METROPOLITAN WATER SUPPLY & SEWERAGE BOARD	January 5, 2012
D RAVI Vs. SPECIAL COMMISSIONER AND COMMISSIONER	June 4, 2012
D RAVINDAR Vs. COMMISSIONER OF AGRICULTURE	August 13, 2012
D SANDILYAN Vs. SUPERINTENDENT OF POLICE	June 12, 2012
D SAROJA AND ORS Vs. P SUBBASH CHAND JAIN AND ORS	September 28, 2012
D SELLAMUTHU Vs. K N VENKATACHALAM	February 3, 2012
D SELVAM Vs. K SHANMUGHAM	July 5, 2012
D SITHA LAKSHMI Vs. DISTRICT COLLECTOR	February 1, 2012
D SUNDARAM Vs. PRESIDING OFFICER LABOUR COURT	January 25, 2012
D SURESH Vs. STATE	November 28, 2012
D THIRUVENGADAM Vs. D BALAKRISHNAN	February 14, 2012
D THRIVENI REGISTER Vs. STATE OF TAMI NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT HOME DEPARTMENT	June 6, 2012
D V KRISHNA RAO Vs. MEER ALIAS MEERA BAI	July 10, 2012
D VASANTHA Vs. E BALASUBRAMANIAM	August 24, 2012
D VENKATESH Vs. DEPUTY COMMERCIAL TAX OFFICER	February 21, 2012
D VETRITHINGAL Vs. MANAGEMENT TIRUVARUR CONSUMER COOPERATIVE WHOLESALE STORES LTD	February 7, 2012
D VIJAYA Vs. TRANSPORT COMMISSIONER CHEPAUK	February 27, 2012
D VIJAYAKUMARI Vs. STATE OF TAMILNADU REP BY HOME SECRETARY TO GOVERNMENT	February 22, 2012
D VIJAYAKUMARI Vs. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE CHENNAI	May 24, 2012
D. ANURADHA Vs. DY. CIT	October 15, 2012
D. BALAKRISHNAN Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF FINANCE	April 25, 2012
D. EARNESTRAJ Vs. THE SUPERINTENDENT OF POLICE, TUTICORIN DISTRICT, TUTICORIN AND THE INSPECTOR OF POLICE, CENTRAL POLICE STATION, TUTICORIN, TUTICORIN DISTRICT	June 11, 2012
D. GRUSAMAMY Vs. GOVERNMENT OF TAMIL NADU	November 22, 2012
D. GUNASEKARAN Vs. MADHA ENGINEERING COLLEGE	April 10, 2012
D. MAHENDRA KUMAR JAIN Vs. R. DAMODARAN	December 18, 2012
D. MOHANRAM Vs. D. KARUNAKARAN AND C. RAJAN	November 15, 2012
D. PANDI Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD	April 3, 2012
D. PURUSHOTHAMAN Vs. STATE OF TAMIL NADU	October 6, 2012
D. PUSHPAVANAM Vs. DIRECTOR GENERAL OF POLICE CUM CHAIRMAN	September 12, 2012
D. RAHAMATULLA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	February 14, 2012
D. RAMALAKSHMI Vs. TAHSILDAR, TALUK OFFICE	September 17, 2012
D. SELVASRASU Vs. D. RAJAMANICKAM	November 7, 2012
D. SOUNDRARAJAN Vs. C.E.X. ONIX PVT. LTD.	October 19, 2012
D. SUJATHA Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD	July 20, 2012
D. SUNDARAM Vs. METROPOLITAN TRANSPORT CORPORATION LTD.	April 23, 2012
D.BABU Vs. K.A.DINACHANDRAN	November 1, 2012
D.JOHN PAUL LOUIS Vs. STATE OF TAMIL NADU	September 13, 2012
D.KANAGARAJ Vs. ARUN BABU YARNS	June 20, 2012
D.MADURAI PILLAI Vs. ACCOUNTANT GENERAL	September 17, 2012
D.NARAYANAN Vs. COMMISSIONER CUDDALORE MUNICIPALITY	December 6, 2012
D.P. MAHESH Vs. ASSISTANT COMMISSIONER	June 27, 2012
D.P.SEKAR Vs. INDIAN INSTITUTE OF ARCHITECTS BY ITS JOINT HON.SECRETARY	December 18, 2012
D.PANNEER SELVAM Vs. K.LOGANATHAN	September 18, 2012
D.R.PREMKUMARI Vs. DIRECTOR	October 3, 2012
D.RAJA Vs. CHIEF GENERAL MANAGER	July 27, 2012
D.RAJA Vs. GUDIYATTAM CO-OPERATIVE	August 8, 2012
D.RAMESH Vs. UNION TERRITORY OF PUDUCHERRY	December 18, 2012
D.SRINIVASAN Vs. K.GOWRI	August 29, 2012
D.STELLABAI Vs. D.KANAGARAJ	December 6, 2012
D.SUNILKUMAR Vs. CHIEF EDUCATIONAL OFFICER	December 14, 2012
D.THANGARAJ Vs. DEVIKA	September 25, 2012
D.USHARANI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	November 26, 2012
DAKSHINA MARA NADAR SANGAM Vs. ASOKAN	December 4, 2012
DAKSHINAMOORTHY Vs. UNION OF INDIA	November 27, 2012
DALIT CHRISTIANS EDUCATIONAL AND DEVELOPMENT TRUST Vs. VICE CHANCELLOR	August 28, 2012
DAMODARAN Vs. EZHUMALAI, KESAVAN, MUNIYAN	February 13, 2012
DANDAPANI MUDALIAR Vs. VENKATARAYA MUDALIAR @ THALINJAN	August 3, 2012
DANIEL GNANAMMAL ANNA JOTHI Vs. ASSISTANT ELEMENTARY EDUCATIONAL OFFICER RAJAKKAMANGALAM KANYAKUMARI DISTRICT	April 20, 2012
DARUSSALAM HIGHER SECONDARY SCHOOL KADAYANALLUR Vs. STATE OF TAMIL NADU REP BY THE SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	March 20, 2012
DASAPRAKASH P. LTD Vs. REGISTRAR OF COMPANIES	August 3, 2012
DCW LIMITED; NATIONAL INSURANCE COMPANY LTD Vs. SOUTH INDIA CORPORATION LTD	June 28, 2012
DCW LTD Vs. UNION OF INDIA	November 2, 2012
DECCAN FORWARDING AND LOGISTICS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS	November 30, 2012
DEENSHA SELVAMBHAL REP BY ITS PARTNER ANF AMANULLAH Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT	February 22, 2012
DEEPALAKSHMI Vs. M.MOHANKUMAR	July 20, 2012
DEIVANAI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT	February 22, 2012
DENI ALIAS SENTHILKUMAR Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE VELLIYANAI POLICE STATION KARUR DISTRICT	March 9, 2012
DEPUTY COLLECTOR/DISTRICT MANAGER TAMIL NADU STATE MARKETING CORPORATION TIRUCHIRAPALLI Vs. R. RAMKUMAR	March 14, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. FIRST LEASING CO. OF INDIA LTD.	September 13, 2012
DEPUTY DIRECTOR OF HEALTH SERVICES Vs. R. ELANGO	February 27, 2012
DEPUTY GENERAL MANAGER SYNDICATE BANK REGIONAL OFFICE NO 69 ARMENIAN STREET CHENNAI Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT SASTRY BHAVAN CHENNAI	June 5, 2012
DEPUTY SUPERINTENDENT OF POLICE RURAL SUB DIVISION Vs. SHEIK DAWOOD	February 24, 2012
DEVAKI Vs. V.R.KANNAPPAN	December 5, 2012
DEVAKUMAR Vs. PRESIDING OFFICER	June 19, 2012
DEVARAJAN Vs. N APPUSWAMY	March 14, 2012
DEVASUNDARAM Vs. PANDARINATHA DEVAR	March 12, 2012
DEVENDRAN Vs. RAMALINGA PADAYATCHI	January 11, 2012
DEVENDRAN Vs. CHINNAMMAL	July 20, 2012
DEVI Vs. SPECIAL COMMISSIONER CUM COMMISSIONER OF LAND ADMINISTRATION CHEPAUK CHENNAI	April 17, 2012
DEVIBALA ROSA BELL Vs. DEPUTY DIRECTOR OF HEALTH SERVICES	August 10, 2012
DEVIKA RANI Vs. COLLECTOR SIVAGANGAI DISTRICT SIVAGANGAI	March 20, 2012
DHAKSHINAMOORTHY Vs. MOHAIYADEEN ANDAVAR PALLIVASAL	December 4, 2012
DHANA PACKIAM Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	January 3, 2012
DHANABAKIYAMMAL Vs. SAMIKKANU	July 25, 2012
DHANAKOTTI Vs. RANI	February 8, 2012
DHANALAKSHMI Vs. SAMUNDEESWARI	June 19, 2012
DHANDAPANI Vs. C PARAMESWARAN	August 24, 2012
DHANDAPANI FINANCE LTD Vs. LAXMI CRANES AND TRAILERS PVT LTD	August 23, 2012
DHARAMCHAND Vs. ALACRITY HOUSING LTD	October 17, 2012
DHARMAPURI HANDLOOMS WEAVERS CO-OPERATIVE PRODUCTION Vs. S LAKSHMI	July 10, 2012
DHARMARAJ CHETTIAR Vs. D.SUMATHI	November 29, 2012
DHARSHAN AND CO. Vs. STATE OF TAMIL NADU	December 21, 2012
DHAYA COLLEGE OF ENGINEERING Vs. SECRETARY TO GOVERNMENT	September 21, 2012
DHAYA COLLEGE OF ENGINEERING Vs. SECRETARY TO GOVERNMENT	June 29, 2012
DHIREN KRISHNA PAUL TRADING AS HEALTH AND GLOW CLINIC Vs. HEALTH AND GLOW RETAILING PRIVATE LTD	January 4, 2012
DHURUVAN Vs. STATE REP BY THE DEPUTY	February 27, 2012
DILARA BEGUM Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY KANCHEEPURAM DISTRICT	February 1, 2012
DIMPLE Vs. J JOHNSON EBENEZAR	July 25, 2012
DINDIGUL MUNICIPALITY Vs. K.CHANDRASEKARAN	December 5, 2012
DINDIGUL STEEL ROLLING MILLS (P) LTD Vs. CHIEF ENGINEER (APPELLATE AUTHORITY), TAMIL NADU ELECTRICITY BOARD	September 3, 2012
DINDIGUL STEEL ROLLING MILLS P LTD Vs. CHIEF ENGINEER	September 3, 2012
DIRECTOR GENERAL OF POLICE STATE OF TAMIL NADU Vs. MAHALAKSHMI CULTURAL ASSOCIATION	March 22, 2012
DIRECTOR OF EMPLOYMENT AND TRAINING CHEPAUK CHENNAI Vs. S. BASKARAN	November 15, 2012
DIRECTOR OF SCHOOL EDUCATION Vs. UMA MAHESWARA HIGHER SECONDARY SCHOOL COMMITTEE, REPRESENTED BY THE SECRETARY	July 20, 2012
DIRECTOR SANKAR SPINNING MILLS LTD Vs. PRESIDING OFFICER, TIRUNELVELI	June 21, 2012
DIRECTOR TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD Vs. DIRECTOR GENERAL OF POLICE	March 2, 2012
DIRECTOR, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD Vs. K. CHELLASWAMY	March 2, 2012
DISTRICT COLLECTOR Vs. PERIYASAMY	July 6, 2012
DISTRICT COLLECTOR Vs. R. CHANDIRAIYAN	September 17, 2012
DISTRICT FOREST OFFICER Vs. K. MOHAMMED MEERA	July 16, 2012
DISTRICT HEALTH OFFICER FIDAMANERI DHARAMPURI Vs. SOUNTHARI	February 7, 2012
DISTRICT SOCIAL WELFARE OFFICER Vs. R ARAVIND	February 17, 2012
DIVISIONAL MANAGER Vs. LATHIKA	December 19, 2012
DIVISIONAL MANAGER Vs. SURESH	December 11, 2012
DIVISIONAL MANAGER Vs. A.BALU	December 12, 2012
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. T VASANTHA	February 15, 2012
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. ELLAMMAL	September 4, 2012
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD CUDDALORE Vs. DISTRICT SUPERINTENDENT OF POLICE VELLORE DISTRICT	March 30, 2012
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD PONDICHERY Vs. POOVARASAN	March 30, 2012
DIVISIONAL MANAGER ROYAL SUNDARAM ALLIANCE INS.CO.LTD Vs. SARALADEVI	September 12, 2012
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO.LTD Vs. SEBASTIAR	December 13, 2012
DIVISIONAL MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED VELLORE Vs. R MALLIGA	February 21, 2012
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. MANIMEGALAI	October 3, 2012
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. SARASWATHI	June 15, 2012
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. K. MAYANDI	June 13, 2012
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. NAVANEEDHAMMAL	June 27, 2012
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED, SIVAKASI Vs. MUNIYANDI AND ORS	December 10, 2012
DIVISIONAL MANAGER,NEW INDIA ASSURANCE CO.LTD. Vs. G.SELVI	November 6, 2012
DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAYS MADURAI Vs. C SHANMUGAVEL	June 5, 2012
DLF PROJECTS LIMITED Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT OF TAMIL NADU DEPARTMENT OF COMMERCIAL TAXES	March 8, 2012
DOSHI HOUSING LIMITED Vs. CIT	April 27, 2012
DOVETON OAKLEY NURSERY & PRIMARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	August 22, 2012
DOVETON-CORRIE PROTESTANT SCHOOLS ASSOCIATION REPRESENTED Vs. PROF GEOFFERY K.FRANCIS	July 10, 2012
DR. K. KATHIRVEL Vs. OFFICIAL LIQUIDATOR AND ANOTHER	October 31, 2012
DR. P. MURUGESA BOOPATHI, THE VICE CHANCELLOR, TAMIL NADU AGRICULTURAL UNIVERSITY Vs. THE AGRICULTURAL PRODUCTION COMMISSIONER & SECRETARY TO GOVERNMENT & OTHERS	November 8, 2012
DR. P. SELVARAJ Vs. THE COMMISSIONER NAMAKKAL MUNICIPALITY NAMAKKAL,	January 23, 2012
DRAVIDA MUNNETRA KAZHAGAM REP BY ITS SECRETARY LEGAL WING R S BHARATHI ANNA ARIVALAYAM DOOR NO 367 AND 369 ANNA SALAI TEYNAMPET CHENNAI Vs. TAMIL NADU STATE ELECTION COMMISSIONER OFFICE OF THE TAMIL NADU STATE ELECTION COMMISSION NO 208/2 HUNDRED FEET ROAD ARUMBAKKAM CHENNAI	April 26, 2012
DRAVIDAMANI Vs. MUTHUKUMARASAMY	September 21, 2012
DREAM WORKS Vs. ASSISTANT COMMISSIONER	February 23, 2012
DREYMOOR FERTILIZERS OVERSEAS PVT. LTD Vs. STERLITE INDUSTRIES (INDIA) LTD	November 19, 2012
DRUGS CONTROLLER GENERAL INDIA DIRECTORATE GENERAL OF HEALTH SERVICES Vs. S KESARIMAL A PARTNERSHIP FIRM REP BY ITS PARTNER K PRAKASH CHAND	February 23, 2012
DURAI @ DAYANITHI Vs. STATE	December 10, 2012
DURAI ALIAS DURAIRAJ Vs. STATE REP. BY INSPECTOR OF POLICE	July 27, 2012
DURAI MANAMAGIL MANDRAM REP. BY ITS SECRETARY T. RAJENDHRAN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT	August 13, 2012
DURAI MURUGAN Vs. DEPUTY SUPERINTENDENT OF POLICE	June 26, 2012
DURAI SINGH Vs. ASSISTANT COMMISSIONER	July 6, 2012
DURAIRAJ Vs. VENUGOPAL	July 3, 2012
DURAISAMY KACHIRAYAR Vs. SENGODA GOUNDER	September 18, 2012
DURGA SENAPATHY Vs. STATE BY THE INSPECTOR OF POLICE	November 2, 2012
DURISAMY Vs. V.P. PERIYASAMY GOUNDER	April 2, 2012
DWARAKA INDUSTRIES Vs. ADITHYA AROMATICS	June 26, 2012
E B MARY RAVEENA Vs. ANTONY RAVIKUMAR	August 17, 2012
E BAMILA Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	March 12, 2012
E DHASARADHAN Vs. B KILLI VALAVAN AND ORS	June 7, 2012
E ELANGOVAN KOYAMBEDU Vs. G MANOHARAN	November 19, 2012
E GANESAN Vs. STATE BY INSPECTOR OF POLICE	June 6, 2012
E GOVINDARAJAN Vs. SUPERINTENDENT OF POLICE NAGAPATTINAM DISTRICT	February 16, 2012
E MANOHARAN Vs. CHIEF EXECUTIVE OFFICER	July 10, 2012
E MARIAMMAL Vs. DISTRICT COLLECTOR	November 8, 2012
E P JAYARAMAN Vs. S K MOHANASUNDARAM	December 5, 2012
E R CHENNIAPPAN Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT	July 13, 2012
E R JOTHIESWARI Vs. SAROJINI	March 1, 2012
E RANGANATHAN Vs. M GNANASUNDARI	February 1, 2012
E SATHISH KUMAR Vs. INSPECTOR OF POLICE	February 15, 2012
E SHANMUGAIAH Vs. DEPUTY INSPECTOR GENERAL OF POLICE COIMBATORE RANGE	February 6, 2012
E SIVANANTH Vs. CHAIRMAN TAMIL NADU UNIFORM SERVICES	June 27, 2012
E SIVANESAN Vs. CHAIRMAN AIRPORT AUTHORITY OF INDIA LTD	July 3, 2012
E SRINIVASAN Vs. SPECIAL DEPUTY COLLECTOR	July 13, 2012
E SUBBAMMAL Vs. R RAJENDRAN	March 19, 2012
E THANGARAJ Vs. SPECIAL TAHSILDAR MMRD SCHEME	January 19, 2012
E VENUGOPAL Vs. STATE OF TAMIL NADU REP BY ITS AGRICULTURAL PRODUCTION COMMISSIONER AND SECRETARY TO GOVERNMENT	February 13, 2012
E. AYYAPPAN Vs. A. MAHESWARI	September 11, 2012
E. CHANDRASEKAR Vs. V. NADAMUNI	December 14, 2012
E. DHAYARATHAN Vs. THE PRINCIPAL SECRETARY / CHAIRMAN & MANAGING DIRECTOR, STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD.	January 23, 2012
E. MARIA JOSEPH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	August 16, 2012
E.GOPAL Vs. ARULMIGU DHANDAYUTHAPANISWAMY TEMPLE,PALANI	September 17, 2012
E.M. GOWR RANGARAJAN Vs. STATE BANK OF INDIA, STRESSED ASSETS RECOVERY BRANCH	April 3, 2012
E.MANIKANDAN Vs. MANAGEMENT OF INDIA	February 21, 2012
E.MATHIVANAN Vs. STATE BANK OF INDIA	August 30, 2012
E.MUTHURAJ Vs. AUTHORISED OFFICER CHIEF MANAGER CANARA BANK	November 16, 2012
E.RAJALAKSHMI Vs. J.GIRIJA	November 21, 2012
E.RAJENDRAN Vs. PRESIDING OFFICER	October 30, 2012
E.THANGA NADAR Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION	November 2, 2012
EASWARI Vs. DURAISAMI	November 15, 2012
EBENEZAR Vs. STATE REP BY INSPECTOR OF POLICE	July 3, 2012
EDEN EXPORTS COMPANY Vs. UNION OF INDIA	November 20, 2012
EID PARRY (INDIA) LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 26, 2012
EKAMBARAM ALIAS VEERAMANI Vs. M S JEEVANANTHAM AND ORS	November 15, 2012
EL FORGE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 1, 2012
ELANGOVAN Vs. ADMINISTRATOR CHENGALVARAYAN COOPERATIVE SUGAR MILL PERIYASEVALAI ULUNDURPET TALUK VILLUPURAM DISTRICT	March 6, 2012
ELAYAMMAL Vs. N.PADMAVATHY	September 24, 2012
ELECTRONICS CORPORATION OF TAMIL NADU LTD Vs. N KUMAR	October 3, 2012
ELGI ELECTRIC & INDUSTRIES (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 25, 2012
ELUMALAI Vs. STATE	February 9, 2012
ELUMALAI Vs. STATE REP BY INSPECTOR OF POLICE	March 22, 2012
ELUMALAI GOUNDER Vs. BALA GANAPATHY MUDALIAR	July 13, 2012
EMAMI LTD. Vs. ATHREYA INCORPORATIONS	August 13, 2012
EMPEE DISTILLERIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 8, 2012
EMPLOYEES STATE INSURANCE CORPORATION Vs. HAFEEZ MOTOR TRANSPORT	February 14, 2012
ENIYA VASANTHAM NANBARGAL VILAYATTU MANDRAM Vs. CITY COMMISSIONER OF POLICE	June 8, 2012
ENTERPRISE INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS	November 28, 2012
ERAKKAMMAL Vs. SAMUGAN	March 15, 2012
ERRAPPAN Vs. STATE OF TAMIL NADU	July 25, 2012
ESGI LEATHER EXPORTS Vs. THE STATE OF TAMIL NADU	April 10, 2012
ESHWAR PURUSHOTHAMAN Vs. AUTHORISED OFFICER	July 5, 2012
ESJAYPEE IMPEX (P) LTD. Vs. CESTAT, CHENNAI	October 29, 2012
ESSAKI AMMAL ALIAS CHITRA Vs. VEERABHADRA ALIAS KUMAR	June 15, 2012
ETA GENERAL PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS	November 9, 2012
ETHIRAJ Vs. SAMPOORNAMMAL	August 30, 2012
EXECUTIVE ENGINEER Vs. SUBRAMANIA REDDY	January 31, 2012
EXECUTIVE ENGINEER Vs. BALARAMA REDDY	April 9, 2012
EXECUTIVE ENGINEER RWS DIVISION TAMIL NADU WATER SUPPLY Vs. S NAGENDRAMANI	June 25, 2012
EXECUTIVE OFFICER Vs. S KUPPAN	August 27, 2012
EXECUTIVE OFFICER ARULMIGHU DEVANATHASWAMY TEMPLE Vs. N ARUMUGHAM	February 8, 2012
EXECUTIVE OFFICER PALLAPALAYAM TOWN PANCHAYAT Vs. PRABHAKARAN	July 10, 2012
EXECUTIVE OFFICER, VEERAPPUR SRI KANNIMARAMMAN VAHAYARA Vs. PONNALAGESAN	April 12, 2012
EYE FOUNDATION LTD Vs. LASIK CENTRE (INDIA) P. LTD	September 6, 2012
F DOMINIC SAGAYAM Vs. C P HARIHARAN	June 12, 2012
F K M STEELS Vs. ASSISTANT COMMISSIONER	February 14, 2012
F NIRMALKUMAR DAVID Vs. DIRECTOR GANDHIGRAM INSTITUTE OF RURAL HEALTH AND FAMILY WELFARE	June 27, 2012
F. PARVEEN Vs. THE CHAIRMAN, CENTRAL BOARD OF EXCISE AND CUSTOMS	October 1, 2012
F.JAHIR HUSSAIN Vs. S.ANTONY DHASAN	December 7, 2012
FAIZAL Vs. SECRETARY TO GOVERNMENT	July 27, 2012
FAZILA HUSAIN Vs. UNION OF INDIA REP BY ITS SECRETARY	July 26, 2012
FEDERATION OF INDIAN PLACER MINERAL INDUSTRIES Vs. BALA MURUGAN CHEMICALS PRIVATE LIMITED	July 26, 2012
FIRST Vs. SECOND	January 23, 2012
FIRST LEASING COMPANY OF INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 13, 2012
FIRST LEASING COMPANY OF INDIA LTD Vs. CIT	January 24, 2012
FIRST PETITIONER Vs. SECOND	January 25, 2012
FIRST PETITIONER Vs. SECOND RESPONDENT	February 10, 2012
FIRST TRACK TRADERS Vs. COMMISSIONER OF CUSTOMS	March 1, 2012
FIRST TRACK TRADERS Vs. COMMISSIONER OF CUSTOMS	April 26, 2012
FLAKT INDIA LIMITED Vs. ASEA BROWN BOVERI LTD	March 19, 2012
FLEMINGO DUTY FREE SHOP PRIVATE LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	November 7, 2012
FOOD CORPORATION OF INDIA REPRESENTED BY EXECUTIVE DIRECTOR Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	June 5, 2012
FOODLEVER INDIA PVT LTD Vs. SENIOR INSPECTING OFFICER	March 16, 2012
FR JEGATH GASPAR RAJ Vs. EDITOR	July 6, 2012
FRANK SAMUEL ARUL Vs. DR. J.S. WINFRED	June 7, 2012
FULLER INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 17, 2012
G ADILAKSHMI Vs. S ANBALAGAN	July 30, 2012
G ALAGARSAMY Vs. R SEENIVASAN	February 29, 2012
G ANANDAN Vs. STATE OF TAMILNADU	July 2, 2012
G ANBU MURUGAN Vs. COMMISSIONER	September 3, 2012
G G RAMESH Vs. STATE REP BY INSPECTOR OF POLICE VELLORE NORTH POLICE STATION VELLORE DISTRICT	May 25, 2012
G JANOBAI Vs. V N DEVADOSS	March 7, 2012
G JAYAKUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES COMMON CADRE SERVICE COMMITTEE PRESIDENT	February 13, 2012
G JAYAMURTHY Vs. STATE REP BY C B I	February 6, 2012
G JAYARAMAN Vs. PRINCIPAL COMMISSIONER & COMMISSIONER OF REVENUE ADMINISTRATION EZHILAGAM CHEPAUK	January 9, 2012
G KANDASAMY Vs. COMMISSIONER	February 8, 2012
G KANNAMMAL Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT DHARMAPURI	February 16, 2012
G KARTHIC KANNAN Vs. STATE OF TAMIL NADU	July 17, 2012
G KARUNAIRAJ Vs. STATE REP BY THE SECRETARY TO GOVERNMENT	February 29, 2012
G KASIVISWANATHAN Vs. JOINT CHIEF ENGINEER HIGHWAYS AND RURAL	January 9, 2012
G KISHORE KUMAR Vs. R PADMINI	January 3, 2012
G KUMAR Vs. ZONAL MANAGER	November 28, 2012
G KUPPURAJ Vs. GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	June 15, 2012
G LAKSHMIPATHY Vs. SASI K GOLECHA	March 14, 2012
G MADHAVA RAO AND ORS Vs. M RUKMANI BAI AND ORS	September 14, 2012
G MOHANVELU Vs. G KOKILA	August 2, 2012
G MURUGENDRAN Vs. V SATHIAMOORTHY	July 10, 2012
G MUTHUPACKIAM Vs. ZONAL MANAGER	January 31, 2012
G N SRIDHARAN Vs. REGISTRAR OF COMPANIES	April 10, 2012
G NADIMUTHU S/O GOVINDASAMY Vs. COMMISSIONER AND SECRETARY TRANSPORT DEPARTMENT FORT ST GEORGE CHENNAI	June 7, 2012
G NARAYANAN Vs. G MOHAN	April 24, 2012
G NATESAN Vs. DEPUTY CONSERVATOR OF FORESTS AFFORESTATION DIVISION THIRUVANNAMALAI	February 24, 2012
G PANDI Vs. COMMISSIONER	July 16, 2012
G PANDIAN Vs. M SUGUNARANI	February 10, 2012
G PAVENDHAN Vs. STATE OF TAMIL NADU	June 11, 2012
G PERUMAL Vs. STATE OF TAMILNADU REP BY ITS SECRETARY DEPARTMENT OF SCHOOL EDUCATION	February 24, 2012
G R SWAMY Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM-LABOUR COURT	March 13, 2012
G RAJARAJAN Vs. AIG CONSUMER FINANCIAL SERVICES INDIA LTD	July 20, 2012
G RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT	July 18, 2012
G RAMAMOORTHY Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT GOVERNMENT OF TAMILNADU FORT ST GEORGE	April 9, 2012
G RAMASAMY Vs. SHRI SIVAKUMAR	February 1, 2012
G RAMESH Vs. A VIMALA	August 22, 2012
G S NAIDU CONSTRUCTIONS REP BY ITS MANAGER R PURUSHOTHAMAN Vs. CHAIRMAN CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 5, 2012
G SAMBANDAM Vs. V S PARI	June 27, 2012
G SANKARANARAYANAN Vs. DISTRICT COLLECTOR	August 30, 2012
G SANTHI PROPRIETRIX OF SRI RAJI ENGINEERING WORKS Vs. DISTRICT COLLECTOR VELLORE DISTRICT	February 20, 2012
G SIVAPRAKASAM Vs. G.DHANDAPANI	March 21, 2012
G SUNDARRAJAN Vs. UNION OF INDIA	August 31, 2012
G THIAGARAJAN Vs. A ANNADURAI	August 1, 2012
G V SHANKARARAJ Vs. ARULIGU MANAGALAGIRI	June 6, 2012
G VARADHARAJULU NAIDU Vs. STATE OF TAMILNADU REP.BY THEPRINCIPAL SECRETARY TO GOVERNMENT	January 5, 2012
G VELLIANGIRI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	February 10, 2012
G VENKATESAN Vs. P RAJAMNICKAM	February 23, 2012
G VENKATESAN Vs. COMMISSIONER KANCHEEPURAM MUNICIPALITY	February 9, 2012
G VETRIVEL Vs. GOLDEN ENCLAVE OWNERS ASSOCIATION REP BY ITS PRESIDENT V P NAHIN U R RAHMAN CHENNAI	October 15, 2012
G VIJAYALAKSHMI BRINDA Vs. TIRUPUR TEXTILES PVT LTD	March 30, 2012
G VIJAYARANI Vs. TAMIL DEVELOPMENT DIRECTOR TAMIL DEVELOPMENT DEPARTMENT CHENNAI	June 19, 2012
G. AMIRTHALINGAM Vs. JUNIOR ENGINEER	October 1, 2012
G. GANESHBABU Vs. COMMISSIONER OF MUNICIPAL	September 18, 2012
G. GNANASEKARAN Vs. DISTRICT MANAGER, TASMAC LIMITED	August 10, 2012
G. GODWIN @ RAJESHKHANNA Vs. DISTRICT COLLECTOR, MADURAI	April 25, 2012
G. KARTHIGAICHAMY Vs. REGIONAL MANAGER, STATE BANK OF INDIA	July 17, 2012
G. KARTHIK Vs. T.S.V. GIRI	April 23, 2012
G. KARTHIKAYAN Vs. SECRETARY TO GOVERNMENT	June 20, 2012
G. KUPPAN Vs. P. ARUNACHALAM	April 10, 2012
G. MANIVASAGAM Vs. THE EXECUTIVE DIRECTOR BHARATH HEAVY ELECTRICALS LTD.	November 22, 2012
G. MUTHUSAMY Vs. THE CORRESPONDENT, KONGU ENGINEERING COLLEGE	March 30, 2012
G. PRASHANTHI Vs. TAMIL NADU DR.MGR MEDICAL UNIVERSITY	September 25, 2012
G. RADHAKRISHNAN (DECEASED) AND T. UMADEVI Vs. D. NEELAMEGAM & ANOTHER	January 10, 2012
G. RAJA Vs. FOREST RANGE OFFICER	December 5, 2012
G. RAJENDRAN Vs. THE GOVERNMENT OF TAMIL NADU STATE	September 5, 2012
G. SANKARAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION	September 6, 2012
G. SARAVANA PERUMAL Vs. PRINCIPAL SECRETARY AND COMMISSIONER	October 12, 2012
G. SAROJA Vs. R. SURENDRA LALAN	November 8, 2012
G. SEKAR Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY SCHOOL EDUCATION	March 26, 2012
G. SHEIK MOHAIDEEN Vs. S. DEIVENDRAN	March 30, 2012
G. SRIRAM Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORTATION CORPORATION LTD.	September 4, 2012
G. THAVAMANI Vs. TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LTD., DHARMAPURI REGION, REP BY ITS GENERAL MANAGER, BHARATHIPURAM, DHARMAPURI	November 27, 2012
G. UVARAJ Vs. JOINT DIRECTOR	September 14, 2012
G. VETRIVEL Vs. GOLDEN ENCLAVE OWNERS ASSOCIATION	October 5, 2012
G.ACHUTHAN Vs. DISTRICT COLLECTOR	August 28, 2012
G.ANANDAN Vs. STATE	June 18, 2012
G.ANANDHI Vs. STATE OF TAMIL NADU	June 7, 2012
G.ANNADURAI Vs. LAW SECRETARY/CHAIRMAN	September 14, 2012
G.CHANDRAN Vs. GOVERNMENT OF TAMIL NADU	August 2, 2012
G.DAMODARAN Vs. DISTRICT REGISTRAR	November 22, 2012
G.GANESAN Vs. P.V.RAJAPANDI	August 16, 2012
G.GANESH BABU Vs. A.P.ARTHI	November 20, 2012
G.K. RAVICHANDRAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	July 17, 2012
G.KABILAN Vs. SECRETARY TO GOVERNMENT	December 18, 2012
G.KALAIYARASAN Vs. EXCELLENCY THE GOVERNOR	August 14, 2012
G.KARTHIK Vs. SHYAM KRISHNA AGARWAL	October 11, 2012
G.KRISHNAMURTHY Vs. SARANGAPANI	December 7, 2012
G.KRISHNASAMY Vs. DEPUTY REGISTRAR/SPECIAL OFFICER	September 14, 2012
G.KUMAR Vs. SAMUTHIRADEVI	December 19, 2012
G.MURUGESAN ALIAS RUKMINI Vs. G.ANANDAN	August 14, 2012
G.PADMANAPAN Vs. K.RAJESH	October 18, 2012
G.PALANISAMY Vs. BRANCH MANAGER STATE BANK OF INDIA	April 23, 2012
G.PANDI Vs. NATIONAL COUNCIL FOR CO-OPERATIVE TRAINING	August 23, 2012
G.PERIYAKARUPPAN Vs. DISTRICT COLLECTOR & INSPECTOR OF PANCHAYATS	October 16, 2012
G.R. BALAJI Vs. THE TRANSPORT COMMISSIONER	January 9, 2012
G.RAJKUMAR Vs. ARUNACHALAM	September 3, 2012
G.RAMAN ALIAS RAMACHANDRAN Vs. SUPERINTENDENT OF POLICE	September 17, 2012
G.S. CO. LEATHERS Vs. THE COMMERCIAL TAX OFFICER, (ENFORCEMENT) GROUP IV	November 29, 2012
G.SIVARASA BOOPATHY Vs. DISTRICT COLLECTOR COLLECTORATE CAMPUS TIRUNELVLEI DISTRICT	November 16, 2012
G.SIVASUBRAMANIYAM Vs. ADVOCATE GENERAL	October 16, 2012
G.SUDALAIANDI Vs. SPECIAL OFFICER	December 12, 2012
G.SUNDARRAJ Vs. MEENAKSHI	August 21, 2012
G.T. PARTHASARATHY Vs. THE SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT	June 5, 2012
G.VENKATESAN @ VENKATESH Vs. V.KRISHNAMOORTHY	March 27, 2012
GAIL INDIA LTD Vs. STATE OF TAMIL NADU	October 4, 2012
GAIL INDIA LTD Vs. STATE OF TAMIL NADU	July 26, 2012
GALAXY AMAZE KINGDOM LIMITED Vs. STATE OF TAMIL NADU	June 7, 2012
GALAXY AMAZE KINGDOM LIMITED Vs. UNION OF INDIA	April 10, 2012
GALAXY AMAZE KINGDOM LIMITED Vs. RELIANCE BROADCAST NETWORK LIMITED	November 7, 2012
GALAXY GRANITES P. LTD. Vs. COMMISSIONER OF INCOME TAX	July 23, 2012
GALAXY PROPERTIES PRIVATE LIMITED Vs. PURAVANKARA PROJECTS LIMITED	December 20, 2012
GANAPATHI Vs. KRISHNAMMAL	July 3, 2012
GANAPATHI MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER	April 11, 2012
GANAPATHY Vs. COMMISSIONER OF POLICE, TIRUNELVELI CITY	February 29, 2012
GANAPATHY ALIAS KILA ALIAS PRABHAKARAN Vs. SECRETARY TO THE GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	February 23, 2012
GANDHI ASHRAMAM Vs. MOHANUR TOWN PANCHAYAT BOARD	June 5, 2012
GANDHIMATHI W/O. KARUPPANNAN Vs. DISTRICT COLLECTOR	August 22, 2012
GANESAN Vs. DISTRICT COLLECTOR	October 4, 2012
GANESAN Vs. K.BASKARAN	December 10, 2012
GANESAN Vs. STATE OF TAMIL NADU, REP. BY ITS HOME SECRETARY, GOVERNMENT OF TAMIL NADU	February 1, 2012
GANESAN Vs. RAVICHANDRAN INSPECTOR OF POLICE	July 24, 2012
GANESAN Vs. RAJAMANICKAM	February 8, 2012
GANESAN Vs. STATE OF TAMIL NADU	June 8, 2012
GANESAN Vs. STATE OF TAMILNADU	December 12, 2012
GANESAN Vs. PETCHIYAMMAL	December 19, 2012
GANESAN ALIAS SELVAM Vs. STATE REP BY THE INSPECTOR OF POLICE	August 2, 2012
GANESAN S/O.SUBRAMANIAN Vs. STATE, REP BY INSPECTOR OF POLICE	November 16, 2012
GANESH Vs. STATE BY INSPECTOR OF POLICE COIMBATORE	August 1, 2012
GANESH Vs. STATE OF TAMIL NADU	June 22, 2012
GARLAPATI RAMANIAH NAIDU Vs. L AND T FINANCE LTD	February 24, 2012
GAUNIR IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS	September 12, 2012
GAYA PRASAD Vs. UNION OF INDIA	September 7, 2012
GAYATHRI STICKERS Vs. DIRECTOR GENERAL OF FOREIGN TRADE	October 30, 2012
GEA COOLING TOWER TECHNOLOGIES (I) P. LTD. Vs. C.C.E. (APPEALS), CHENNAI	November 22, 2012
GEETHA Vs. TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LIMITED	November 22, 2012
GEM GRANITES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 3, 2012
GEM GRANITES Vs. STATE OF TAMIL NADU	August 31, 2012
GEMGRANITES REP BY ITS GENERAL MANAGER R VEDANTHAM NO 58 CATHEDRAL ROAD CHENNAI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT FORT ST GEORGE CHENNAI	April 27, 2012
GEMINI COMMUNICATIONS LTD Vs. CHIEF GENERAL MANAGER	December 19, 2012
GEMINI PICTURES CIRCUIT P. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 22, 2012
GENERAL MANAGER Vs. RAJENDRAN	December 5, 2012
GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION Vs. V. RAJENDRAN	June 28, 2012
GENERAL MANAGER, E.I.D. PARRY (I) LTD. Vs. PRESIDING OFFICER, LABOUR COURT	July 2, 2012
GENERAL SECRETARY MADHURANTHAKAM CO OP SUGAR MILLS DESIYATHOZILALAR SANGAM Vs. MANAGEMENT MADHURANTHAKAM CO-OP SUGAR MILLSLTD	January 6, 2012
GENLITE ENGINEERING PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, (ENFORCEMENT)	November 16, 2012
GENLITE ENGINEERING PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, (ENFORCEMENT) ROVING SQUAD	October 4, 2012
GEORGE Vs. STATE BY INSPECTOR OF POLICE	July 2, 2012
GEORGE TOWN BUILDING OWNERS WELFARE ASSOCIATION Vs. UNION OF INDIA REP. BY ITS SECRETARY	January 27, 2012
GIDLA SATYANARAYANA Vs. UNION OF INDIA	November 20, 2012
GIRI RAM FINANCE AND LEASING (P) LTD. REPRESENTED BY ITS JOINT MANAGING DIRECTOR R. THANGAVEL Vs. A. PALANIAPPAN,	June 6, 2012
GIRIJA Vs. ARUMUGAM	July 19, 2012
GLAXO SMITHKLINE CONSUMER HEALTHCARE LIMITED Vs. STATE OF TAMIL NADU	August 24, 2012
GLOBAL OVERSEAS Vs. STATE	April 26, 2012
GLOSOFT TECHNOLOGIES PRIVATE LIMITED Vs. SQUADRA EDUCATION PRIVATE LIMITED	October 30, 2012
GNANAMMAL Vs. PAPPATHI ALIAS AROCKIAMARY	June 7, 2012
GOBI Vs. STATE	July 24, 2012
GOBICHETTIPALAYAM ASSOCIATION Vs. BAR COUNCIL OF TAMILNADU	June 12, 2012
GOKILAMBAL Vs. S PALANI	July 3, 2012
GOLDEN CLUB Vs. THE COMMISSIONER OF PROHIBITION & EXCISE EZHILAGAM	September 5, 2012
GOLDEN ENCLAVE OWNERS ASSOCIATION REPRESENTED BY ITS PRESIDENT V P NAHIM UR RAHMAN Vs. VETRIVEL	February 7, 2012
GOLDEN SUN INDUSTRIES UNIT Vs. TAMILNADU ELECTRICITY REGULATORY COMMISSION	July 26, 2012
GOMATHI Vs. COMMISSIONER TRIBUNAL FOR DISCIPLINARY PROCEEDINGS	September 4, 2012
GOOD SHEPHERD EVANGELICAL MISSION PRIVATE LIMITED Vs. MEENAKSHI ACHI	February 9, 2012
GOPAL CHETTIYAR Vs. STATE REP BY INSPECTOR	April 17, 2012
GOPAL PILLAI Vs. DISTRICT COLLECTOR, KANCHEEPURAM	February 1, 2012
GOPAL PILLAIYAR Vs. KARUNANIDHI	September 28, 2012
GOPALDAS Vs. Y J.SHAMSHUDEEN	July 16, 2012
GORDON CHARLES PEREIRA Vs. INSPECTOR OF POLICE	March 12, 2012
GOVARDHANAN MOHANAKRISHNAN REP BY POWER OF ATTORNEY Vs. CHAIRMAN TAMILNADU HOUSING BOARD CHENNAI	February 3, 2012
GOVERNMENT OF INDIA MINISTRY OF HUMAN RESOURCE DEVELOPMENT Vs. SRM UNIVERSITY REP. BY ITS REGISTRAR KANCHEEPURAM DISTRICT	January 24, 2012
GOVERNMENT OF TAMIL NADU Vs. S V VENKATAKRISHNAN	August 8, 2012
GOVERNMENT OF TAMIL NADU Vs. MECCA PRIME TANNERY	July 23, 2012
GOVERNMENT OF TAMIL NADU Vs. RAMAKKAL	November 7, 2012
GOVERNMENT OF TAMIL NADU Vs. V P PERIYA SAMY	February 6, 2012
GOVERNMENT OF TAMIL NADU AND ORS Vs. THIRU S SELVANATHAN AND ORS	April 26, 2012
GOVINDAN, VARADARAJ, SELVARAJ Vs. VEDICHI GOUNDER, GANESAN, VENKATESH, SEERANGAYEE	January 30, 2012
GOVINDARAJULU NAIDU Vs. ARUMUGA KONAR & OTHERS	March 21, 2012
GOVINDASAMY Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT	June 21, 2012
GOVINDASAMY Vs. DISTRICT COLLECTOR	December 4, 2012
GOWRAPPAN Vs. SANTHOSH BABU DISTRICT COLLECTOR	January 10, 2012
GOWRI MOHAN Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDING	November 7, 2012
GOWRI PANDIYANATHAN Vs. M CHOKKALINGAM	April 25, 2012
GOWTHAM CHAND Vs. MOHAMMED JAMEEL	March 15, 2012
GRACE SAMUEL Vs. RANI ALIAS PORKILAI	February 20, 2012
GUDALUR TALUK MUSLIM ORPHANAGE COMMITTEE Vs. REGIONAL PROVIDENT FUND COMMISSIONER	March 30, 2012
GUDLUR TALUK MUSLIM ORPHANAGE COMMITTEE Vs. REGIONAL PROVIDENT FUND COMMISSIONER	April 30, 2012
GUNALAN Vs. S MURUGAMANICKAM	April 24, 2012
GUNASEKARAN Vs. M P THANGAVEL	July 12, 2012
GURUSAMY Vs. STATE INSPECTOR OF POLICE	February 14, 2012
GURUSAMY MIDDLE SCHOOL Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION	October 8, 2012
GYPERATE BUILDING INDIA LTD. Vs. CESTAT, CHENNAI	January 5, 2012
H AND R JOHNSON LTD Vs. GOVERNMENT OF INDIA MINISTRY OF INDUSTRY	January 10, 2012
H BHEEMAN Vs. SUPERINTENDENT OF POLICE	March 8, 2012
H H KARTHIKA THIRUNAL LAKSHMI BAYI Vs. SARATH KAKUMANU	July 17, 2012
H IYENGARAN Vs. SELECTION COMMITTEE	August 22, 2012
H J HARISHKUMAR NAMBIYAR Vs. AUTHORISED OFFICER STATE BANK OF INDIA KARUR	January 25, 2012
H M I INDUSTRIES REPRESENTED BY ITS PROPRIETOR Vs. SUPERINTENDING ENGINEER, CHENNAI DISTRIBUTION CIRCLE (NORTH) TAMIL NADU ELECTRICITY BOARD	February 7, 2012
H M SAYEED, AFSARI SHAKIR Vs. TAHERA HAMEED, SUFIA AHMED AND ORS	February 7, 2012
H SENTHIL KUMAR Vs. STATE REP BY ITS DIRECTOR GENERAL OF POLICE	February 15, 2012
H SYED YUSUFF ALI Vs. R SAVARIAPPAN	March 7, 2012
H VASANTHAKUMAR Vs. T N RADHAKRISHNAN	July 23, 2012
H. SIRAJUDDIN Vs. THE TAMIL NADU WAKF BOARD	October 11, 2012
H.M.NATARAJ Vs. PENTAGON REALITY	October 30, 2012
H.S.BILKIS AYOOB Vs. HAMSA KRISHNAN	November 2, 2012
HABIB RAHMAN Vs. MEERA SAHIB	February 9, 2012
HABIBA AMMAL Vs. SARKUNAM	June 4, 2012
HAJI SATTAR AND SONS REPRESENTED BY ITS PARTNER Vs. ASSISTANT COMMISSIONER	February 1, 2012
HARI ARABIND Vs. UDAYA SURIYAN	March 20, 2012
HARI KRISHNAN; CHANDRAN; THAYYAL NAYAGI Vs. STATE	February 28, 2012
HARIDHAS @ DELLI DURAI Vs. T.R.DHAS	September 7, 2012
HARIHAR NARASIMHA IYER Vs. STATE OF TAMILNADU	September 4, 2012
HARIHARAN Vs. SAM TOURS & TRAVELS	November 28, 2012
HARIKESAVAN Vs. PURUSHOTHAMAN	September 17, 2012
HASAN AMMAL Vs. STATE OF TAMILNADU	March 16, 2012
HAZARATH KHAJA SYED SULTHAN ALAUDDIN Vs. M.V.P.DAYALAVEL	December 11, 2012
HDFC BANK LTD Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL-I	August 21, 2012
HEAD MASTER, THE GOVERNMENT BOYS HIGHER SECONDARY SCHOOL Vs. RASULKHAN	September 20, 2012
HEMALATHA Vs. SUPERINTENDENT OF CENTRAL PRISON TRICHY	March 13, 2012
HEMALATHA RANGANATHAN Vs. AUTHORISED OFFICER INDIAN BANK	August 13, 2012
HENBE EXPORTS Vs. EVERGREEN SEA FOODS PVT LTD	November 15, 2012
HEVEA ENGINEERS PVT LTD REP BY ITS MANAGING DIRECTOR Vs. COMMISSIONER CORPORATION OF CHENNAI	February 23, 2012
HI TECH HOUSING PROJECTS PVT. LTD Vs. EXIM RAJATHI INDIA P.LTD	December 6, 2012
HIMAYAM ENGINEERS AND BUILDERS Vs. S RAVICHANDRAM	March 30, 2012
HINDU DHARMA SAKTHI Vs. GOVERNMENT OF INDIA MINISTRY OF INFORMATION AND BROADCASTING NEW DELHI	April 17, 2012
HINDU MIDDLE SCHOOL Vs. STATE OF TAMILNADU	July 23, 2012
HINDU NADAR URAVIN MURAI SANGAM Vs. DISTRICT REGISTRAR	November 30, 2012
HINDUJA FOUNDRIES LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	July 23, 2012
HINDUSTAN CORPORATION HYD PRIVATE LTD Vs. SSB INDUSTRIES LIMITED PONDICHERRY	November 8, 2012
HINDUSTAN INCORPORATION Vs. APPELLATE DEPUTY COMMISSIONER	March 5, 2012
HOHAMMED JAHABAR KADIRI Vs. G GOVINDARAJU	February 7, 2012
HOLY FAMILY CHURCH Vs. DIRECTOR GENERAL OF POLICE	August 13, 2012
HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED Vs. AGNITE EDUCATION LIMITED	July 25, 2012
HOSUR ASHOK LEYLAND Vs. A DENNIS	July 5, 2012
HOTEL ABU PALACE REPRESENTED BY ITS DIRECTOR Vs. ASSISTANT COMMISSIONER	February 1, 2012
HOTEL CHANDRA TOWERS LTD REP BY ITS MANAGING DIRECTOR K PRABU Vs. HENRY ISIDORE	February 13, 2012
HOTEL GOKULESH Vs. THE COMMISSIONER OF PROHIBITION & EXCISE EZHILAGAM	September 5, 2012
HOTEL JEEVA Vs. THE COMMISSIONER OF PROHIBITION & EXCISE EZHILAGAM	September 5, 2012
HOTEL K K RESIDENCY Vs. A MARIA CHARLES	August 7, 2012
HOTEL MEERA Vs. GOVERNMENT OF TAMIL NADU	September 17, 2012
HOTEL PREETHA GARDEN Vs. GOVERNMENT OF TAMIL NADU	September 17, 2012
HOTEL REVATHY RAJA LODGE Vs. THE STATE OF TAMIL NADU	September 5, 2012
HOTEL SANGAM Vs. ASSISTANT COMMISSIONER	February 21, 2012
HOTEL SANGAM Vs. ASSISTANT COMMISSIONER, NETHAJI ROAD CIRCLE	December 21, 2012
HOTEL SOORIYA HERITAGE INN Vs. COLLECTOR CUM DISTRICT MAGISTRATE,	August 31, 2012
HOTEL SRINIVAS Vs. THE STATE OF TAMIL NADU	September 5, 2012
HOTEL VAITHEE PARK Vs. GOVERNMENT OF TAMILNADU	September 18, 2012
HPS ENGINEERS, REPRESENTED BY ITS PROPRIETOR, INDARJIT SINGH C/O FAERY ESTATES PRIVATE LIMITED, MGR ROAD, KANDANCHAVADI, PERUNGUDI Vs. THE CHECK POST OFFICER/DEPUTY COMMERCIAL TAX OFFICER, PETHIKUPPAM, CHECK POST, GUMMIDIPOONDI	October 12, 2012
HYDRO S & S INDUSTRIES LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER	August 10, 2012
I M PALANISAMY AND ORS Vs. DISTRICT COLLECTOR AND ORS	April 26, 2012
I S SUBBULAKSHMI ALIAS SHANTHI AND ORS Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED AND ORS	November 29, 2012
I SAIRA NASEEM M A Vs. COMMISSIONER CORPORATION OF CHENNAI	February 1, 2012
I VEERAMANI Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	July 9, 2012
I. MIR HITHAYATHULLAH KHAN Vs. DISTRICT COLLECTOR	June 29, 2012
I.MOHAMED SAUD Vs. CHIEF SECRETARY TO GOVERNMENT	September 20, 2012
IAN PETER MORRIS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 25, 2012
ICICI LOMBARD GENERAL INSURANCE CO LIMITED Vs. MUNIAMMAL	October 3, 2012
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. U RENGARAJULU	February 6, 2012
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED BY ITS MANAGER MUMBAI Vs. PARVATHI	August 3, 2012
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SUBBIAH	December 14, 2012
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. ANNAKKILI	February 6, 2012
ICICI PRUDENTIAL LIFE INSURANCE Vs. M G BALASUBRAMANIYAN	July 19, 2012
IDBI BANK LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	November 16, 2012
IDOL OF ARULMIGU RANGANATHA SWAMY Vs. DISTRICT COLLECTOR, TIRUCHIRAPPALLI	August 27, 2012
IDUKKAN Vs. INSPECTOR OF POLICE	June 20, 2012
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. P.PALANISAMY	December 12, 2012
IFFCO TOKYO GENERAL INSURANCE CO LTD Vs. MAHESWARI; MINOR MUTHUMADHAVAN; MINOR MUTHUSELVAM	December 11, 2012
IFFCO TOKYO GENERAL INSURANCE CO. LTD. Vs. A. JAFER SADIQ	February 27, 2012
ILANTHALIR RECREATION CLUB Vs. THE COMMISSIONER OF PROHIBITION & EXCISE EZHILAGAM	September 5, 2012
IMAYARAJ Vs. STATE REP BY INSPECTOR OF POLICE	June 27, 2012
IN RE: ACCEL FRONTLINE SERVICES LTD Vs. STATE	August 27, 2012
IN RE: AGNITE EDUCATION LTD. Vs. STATE	November 26, 2012
IN RE: DOOSAN CHENNAI WORKS P. LTD. Vs. STATE	July 31, 2012
IN THE MATTER OF DETENU MANIKANDAN Vs. STATE OF TAMIL NADU, REP.BY THE SECRETARY TO GOVERNMENT	October 4, 2012
INBIOS PETROLEUM (P) LIMITED Vs. COMMERCIAL TAX OFFICER	November 15, 2012
INDECON STRUCTURALS PVT LTD Vs. ULTRA TILES PVT LTD	April 12, 2012
INDEV LOGISTICS PVT. LTD Vs. R.MANIMUTHU	December 4, 2012
INDIAN AGRICULTURAL RESEARCH INSTITUTE REGIONAL STATION Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER	January 23, 2012
INDIAN AIRLINE LIMITED Vs. PRESIDING OFFICER	September 24, 2012
INDIAN BANK Vs. POONACHI ESTATE	June 19, 2012
INDIAN BANK Vs. M.AYUB KHAN	November 2, 2012
INDIAN BANK AND ORS Vs. JOINT COMMISSIONER OF INCOME TAX AND ORS	October 30, 2012
INDIAN BANK NAGAPATTINAM BRANCH Vs. DHARMAIYAN	January 23, 2012
INDIAN BANK REPRESENTED BY ITS CHIEF MANAGER Vs. GOVERNMENT OF INDIA	July 11, 2012
INDIAN BANK, RAJAJI SALAI Vs. DEPUTY COMMISSIONER OF INCOME-TAX	October 30, 2012
INDIAN DENTAL ASSOCIATION Vs. STATE OF TAMIL NADU	May 23, 2012
INDIAN NATIONAL TRUST FOR ARCHITECTURAL AND CULTURAL HERITAGE Vs. GOVERNMENT OF TAMIL NADU	April 4, 2012
INDIAN OIL CORPORATION LTD Vs. NEPC INDIA LTD	November 26, 2012
INDIAN OIL CORPORATION LTD Vs. J RANJITH	June 27, 2012
INDIAN OIL CORPORATION LTD. Vs. INDIAN INSTITUTE OF ENGINEERING TECHNOLOGY	April 10, 2012
INDIAN OVERSEAS BANK AWARD STAFF Vs. INDIAN OVERSEAS BANK	December 4, 2012
INDIAN OVERSEAS BANK LTD Vs. J HAJA SHEIK ALAWDEEN	June 28, 2012
INDIAN SOUTHERN REGION POSTAL Vs. UNION OF INDIA THROUGH THE SECRETARY TO THE GOVT. OF INDIA	August 14, 2012
INDIRA Vs. KOIL PITCHAI	September 21, 2012
INDIRA GANDHI Vs. HAFIFULLA	November 6, 2012
INDIRA METAL INDUSTRIES Vs. CHAIRMAN	October 10, 2012
INDIRAN NANCHIL Vs. PRESIDENT DAKSHINA BARATH HINDI PRACHAR SABHA	August 31, 2012
INDO TECH TRANSFORMERS LTD. Vs. JT. DGFT	June 18, 2012
INDRANI Vs. A.P.MADHAN	November 30, 2012
INDURANI Vs. PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION	March 16, 2012
INFOVISION PRIVATE LIMITED V RAJKUMAR Vs. INSPECTOR OF POLICE	July 4, 2012
INFRASTRUCTURE DEVELOPMENT FINANCE CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX	October 31, 2012
INLAND ROAD TRANSPORT (P) LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER, PATTANUR CHECK POST	October 12, 2012
INSPECTOR GENERAL OF POLICE CHENNAI Vs. K NATARAJAN	August 23, 2012
INSPECTOR OF POLICE RAILWAY PROTECTION FORCE Vs. ARUL	December 7, 2012
INSPECTOR OF POLICE VIGILANCE & ANTI CORRUPTION Vs. M.L. RAJAN ASST. EDUCATIONAL OFFICER	November 19, 2012
INSTITUTE OF HOTEL MANAGEMENT CATERING TECHNOLOGY AND APPLIED NUTRITION Vs. PRESIDING OFFICER	March 27, 2012
INTEGRATED BUS STAND TRADERS ASSOCIATION (MATTUTHAVANI) REP BY ITS SECRETARY I KAMAL Vs. COMMISSIONER MADURAI CITY MUNICIPAL CORPORATION ALAGAR KOIL MAIN ROAD	January 5, 2012
INTEGRATED FINANCE CO. LTD Vs. CIT	April 26, 2012
INTER CONTINENTAL SPORTS FRIENDS CLUB Vs. THE COMMISSIONER OF PROHIBITION & EXCISE EZHILAGAM	September 5, 2012
INTERNATIONAL AIR TRANSPORT ASSOCIATION Vs. ALL INDIA TRAVEL AGENCY	June 5, 2012
IOT ANWESHA ENGINEERING AND CONSTRUCTION LIMITED Vs. STATE OF TAMIL NADU	March 5, 2012
IRUDAYARAJ Vs. CHIEF ENGINEER (PERSONNEL).	July 2, 2012
ISMATH Vs. COMMISSIONER, CHENNAI CORPORATION	March 1, 2012
ISSAKKIMUTHU Vs. MALLIKA	January 18, 2012
IST PETR Vs. IST RESP	November 6, 2012
ISTHALINGAM Vs. MEENAMBAL AND ORS	March 29, 2012
IYYAKANNU Vs. SUBRAMANIAN	March 26, 2012
IYYANKUTTY Vs. VASANTHAKUMARI	June 13, 2012
J ANBALAGAN Vs. COMMISSIONER POLICE	February 15, 2012
J ANITHA Vs. J PRAKASH	February 27, 2012
J ASHOK KUMAR Vs. DISTRICT COLLECTOR VELLORE DISTRICT	January 12, 2012
J BASKARAN Vs. T PAPPA	March 29, 2012
J DENIS WINSTON Vs. ACADEMIC OFFICER	July 16, 2012
J HARIDOSS Vs. ADDITIONAL SUPERINTENDENT OF POLICE	January 3, 2012
J ILANGO Vs. LABOUR COURT CUDDALORE	February 21, 2012
J IMAM HUSSAIN Vs. DIRECTOR OF TECHNICAL EDUCATION CHENNAI	February 6, 2012
J JEEVANANTHAM ALIAS JEEVA Vs. M SIVALINGAM	August 13, 2012
J JESUBALAN Vs. P S K FINANCE AND CHIT FUNDS LIMITED	July 20, 2012
J K JAWARAPPA Vs. RAJAN	August 3, 2012
J NARENDRA KISHORE KUMAR Vs. PASSPORT OFFICER	January 19, 2012
J PITCHAIMANI SAHAYARANI Vs. CHIEF EDUCATIONAL OFFICER	March 14, 2012
J R ARUN KUMAR Vs. K BOOPALAN	October 3, 2012
J REVATHI Vs. S MURUGESAN	August 2, 2012
J SANTHOSH KUMAR Vs. BLOCK MEDICAL OFFICER PRIMARY HEALTH CENTRE	July 24, 2012
J THANGAM Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	October 15, 2012
J VICTORIAL RANI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR	August 1, 2012
J VINCENT THANINAYAGAM Vs. TEACHERS RECRUITMENT BOARD REP BY ITS MEMBER SECRETARY	January 30, 2012
J XAVIER RAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE DINDIGUL TALUK POLICE STATION	January 10, 2012
J. ALBERT Vs. GENERAL MANAGER TNSTC MADURAI LIMITED	September 5, 2012
J. ANANDHAN Vs. UNION OF INDIA REP.BY ITS SECRETARY TO GOVERNMENT MINISTRY OF CONSUMER AFFAIRS FOOD AND PUBLIC DISTRIBUTION KRISHI BHAVAN, NEW DELHI AND ORS.	August 1, 2012
J. DAISY RANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 16, 2012
J. MAGESWARAN Vs. DIRECTOR OF SOCIAL DEFENCE, CHENNAI	July 23, 2012
J. MARY HELAN Vs. LISSY BIJU	July 24, 2012
J. SAHAYA KALAIARASI Vs. SUPERINTENDENT CENTRAL PRISON	August 14, 2012
J. SUGANTH Vs. G. KALAIVANI	September 21, 2012
J. SURENDRAN Vs. SUDHA VIJAYAKUMAR	June 21, 2012
J. VIJAYAN Vs. R. RUTHIRASEKARAN	June 14, 2012
J.BOORARAM ALIAS J.B.CHOUDRY Vs. B.MOHAN	December 7, 2012
J.CHANDRASEKARAN Vs. V.D.KESAVAN	October 8, 2012
J.NAMBIKKAI MARY Vs. KUZHANTHAI THERASU	December 10, 2012
J.RAJAMONI Vs. V.BURNABAS	November 23, 2012
J.S.RAJKUMAR Vs. SHYNA PAUL	November 8, 2012
J.S.RAJKUMAR Vs. ASSISTANT COMMISSIONER OF POLICE	August 3, 2012
JACOB NIXON Vs. NIRMALA	November 21, 2012
JAGA INDUSTRIES AND ORS Vs. SULOCHANA COTTON SPINNING MILLS PVT LTD AND ORS	January 25, 2012
JAGADEESAN Vs. VETTRIVEL HANDLOOMS.	August 31, 2012
JAGADEESAN Vs. T KRIUPAKARAN	January 23, 2012
JAGAN Vs. STATE	March 30, 2012
JAGANATHAN Vs. SANJEEVA CHETTY	June 11, 2012
JAGIR AMMAPALAYAM WAKF AND CHETTYCHAVADI WAKF AT SALEM REP BY ITS HEREDITARY SADAR SAJADA NASHEEN Vs. STATE OF TAMILNADU REP BYSECRETARY TO GOVERNMENT REVENUE DEPARTMENT	February 7, 2012
JAI RENGA MILLS PRIVATE LIMITED Vs. AUTHORIZED OFFICER UNION BANK OF INDIA	June 7, 2012
JAILANI BASHA Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	July 23, 2012
JAISANKAR Vs. STATE REP. BY INSPECTOR OF POLICE	November 30, 2012
JALAKANDESWARER DHARMASTABANAM Vs. GOVERNMENT OF TAMI NADU	July 19, 2012
JAMEEL UNISSA BEGAM Vs. SHAH JAHAN	July 2, 2012
JAMEELA BEE Vs. RAGUPATHY	February 24, 2012
JAMES RAJ Vs. DISTRICT COLLECTOR	March 20, 2012
JAMIA MASJITH Vs. DISTRICT COLLECTOR VELLORE DISTRICT SATHUVACHARI VELLORE	March 2, 2012
JANAHI Vs. PETER ROSE	March 9, 2012
JANAMEJEYAM Vs. SIVARAJ	February 14, 2012
JANE SATHYA Vs. MEENAKSHI SUNDARAM ENGINEERING COLLEGE	July 17, 2012
JAVIS PONNAIYA Vs. R RUKKU	August 2, 2012
JAYA Vs. KRISHNAN	July 3, 2012
JAYACHANDRAN ALIAS J J CHANDRU Vs. K JAGAN MOHAN	June 12, 2012
JAYAKUMAR Vs. JOSE KURIAKOSE	December 20, 2012
JAYALAKSHMI OIL MILLS ANNUR COIMBATORE DISTRICT Vs. STATE OF TAMIL NADU REP. BY THE DEPUTY COMMISSIONER TAXES COIMBATORE DISTRICT COMMERCIAL TAXES BUILDING DR BALASUNDARAM ROAD	February 3, 2012
JAYANTH V KUMAR Vs. STATE OF TAMILNADU REP BY SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI	January 27, 2012
JAYANTHI D/O JAYARAMAN Vs. COMMISSIONER OF POLICE COIMBATORE	May 9, 2012
JAYAPRADHA THEATRE Vs. REGIONAL DIRECTOR REGIONAL OFFICE OFFICE TAMIL NADU EMPLOYEES STATE INSURANCE CORPORATION PUNCHDEEPBHAVAN	January 5, 2012
JAYARAJ Vs. STATE	February 15, 2012
JAYARAM SAIT Vs. THILLAI RANI	January 24, 2012
JAYARAMAN Vs. ESWARAN	February 10, 2012
JAYARAMAN Vs. COLLECTOR OF SOUTH ARCOT VALLALAR DISTRICT CUDDALORE	January 5, 2012
JAYARAMAN Vs. MUNUSAMY	September 21, 2012
JAYARAMAN ALIAS E K JAYARAMAN Vs. STATE REP BY INSPECTOR OF POLICE	July 9, 2012
JAYASHREE Vs. S.SURESH	June 12, 2012
JECINTHA VIJAYAKUMAR Vs. DEPARTMENT OF SCHOOL EDUCATION	December 6, 2012
JEGATHA MADHUBALA Vs. THE SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT	February 16, 2012
JENCY JOTHIKA Vs. NA	October 18, 2012
JEPPIAR Vs. STATE OF TAMIL NADU	November 29, 2012
JETHMULL CHORDIA Vs. C.VENKATASUBBA REDDY	December 20, 2012
JEYA EMBROIDERY INDUSTRIAL SCHOOL Vs. DIRECTOR OF EMPLOYMENT AND TRAINING	September 4, 2012
JEYAPRIYA Vs. STATE REP BY INSPECTOR OF POLICE ALL WOMEN POLICE STATION MADURAI SOUTH MADURAI	June 13, 2012
JEYARAJ Vs. STATE REP. BY THE INSPECTOR OF POLICE	June 27, 2012
JEYASANKER ALIAS SANKAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	February 9, 2012
JINSASAN DISTRIBUTORS Vs. COMMERCIAL TAX OFFICER	November 22, 2012
JMJ CONSTRUCTIONS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE	August 13, 2012
JOHN THANGADURAI Vs. ARUL AZIR	February 6, 2012
JOHN WILLIAMS Vs. COMMISSIONER OF INCOME TAX	March 14, 2012
JOINT COMMISSIONER OF INCOME TAX COMPANY CIRCLE 1 MADURAI Vs. THIAGARAJAR MILLS P LTD KAPPALUR MADURAI	January 31, 2012
JOINT REGIONAL DIRECTOR Vs. ARAVIND SPINNER P LTD	December 10, 2012
JONAS WOODHEAD & SONS (INDIA) LTD Vs. COMMISSIONER OF CENTRAL EXCISE	November 28, 2012
JOSEPH EASWARAN WAPSHARE RESIDING AT OUT HOUSE OF PORTO BELLO SNOW DOWN ROAD UDAGAMANDALAM Vs. DISTRICT COLLECTOR	January 19, 2012
JOSEPHINE KALA RANI Vs. SUPERINTENDING ENGINEER	August 29, 2012
JOTHI CHEMICALS Vs. MADURA SUGARS LTD	March 14, 2012
JOTHI FATHIMA Vs. KATHUSHA BEEVI	December 17, 2012
JOY MON Vs. C SASIT LOVELY	September 12, 2012
JR METAL CHENNAI LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	June 8, 2012
JUNIOR ENGINEER HIGHWAYS DEPARTMENT, Vs. YASHODHA	December 10, 2012
K A M GUNALAN Vs. GOVERNMENT OF TAMILNADU	June 5, 2012
K ANBALAGAN Vs. DEPUTY GENERAL MANAGER ANDHRA BANK ZONAL OFFICE	January 19, 2012
K ARASAN Vs. STATE OF TAMIL NADU	July 16, 2012
K ARULDOSS Vs. DEPUTY INSPECTOR GENERAL OF POLICE RAMANATHAPURAM	January 2, 2012
K ATHIMOOLAM Vs. DIRECTOR OF COLLEGIATE EDUCATION	June 15, 2012
K B MADHAVAN Vs. STATE REP BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION COIMBATORE	March 16, 2012
K BABY RANI D/O KANCHY KUPPUSAMY Vs. JOINT SECRETARY TO GOVERNMENT OF TAMIL NADU HOUSING AND URBAN DEVELOPMENT DEPARTMENT SECRETARIAT ST GEORGE FORT CHENNAI	June 8, 2012
K BAGATH SINGH Vs. SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION	August 2, 2012
K BAGYAM Vs. GOVERNMENT OF TAMIL NADU BY THE SECRETARY TO GOVERNMENT ADI DRAVIDAR WELFARE DEPARTMENT FORT ST GEORGE CHENNAI	March 7, 2012
K BALAKRISHNAMURTHY Vs. DISTRICT COLLECTOR	July 20, 2012
K BALAKRISHNAN Vs. K RUTHRAPPA	July 30, 2012
K BAMA Vs. J STEPHEN SELVARAJ, J DAVID SELVARAJ AND ORS	January 6, 2012
K C ANANDAN Vs. ASSISTANT COMMISSIONER OF LABOUR	January 12, 2012
K CHANDRAN Vs. V GEETHALAKSHMI	September 6, 2012
K CHANDRAPAUL Vs. C SIVASAMY AND ORS	August 2, 2012
K CHANDRASEKAR Vs. RAMANI	January 11, 2012
K CHANDRASEKARA RAO Vs. C MASILAMANI	July 25, 2012
K CHANDRASEKARAN Vs. MANAGING DIRECTOR TAMIL NADU TOURISM DEVELOPMENT CORPORATION	March 9, 2012
K CHINNAMATHAN Vs. STATE REP BY INSPECTOR OF POLICE	March 29, 2012
K DAKSHINAMOORTHY Vs. D VISWANATHAN	July 5, 2012
K DEERAMANI Vs. PRINCIPAL LABOUR COURT CHENNAI	June 5, 2012
K DEIVENDRAN Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT DINDIGUL	February 29, 2012
K DHANASEKARAN Vs. G V VANITHA	July 23, 2012
K DHANIGAIVEL Vs. UNION OF INDIA	July 23, 2012
K DHARMALINGAM Vs. LABOUR COURT COIMBATORE	August 24, 2012
K DURAISAMY Vs. DEPUTY SUPERINTENDENT OF POLICE MAMALLAPURAM SUB-DIVISION KANCHEEPURAM DISTRICT	January 5, 2012
K DURAISAMY Vs. MALARKODI	January 23, 2012
K DURAISINGAM Vs. STATE OF TAMIL NADU	June 20, 2012
K ELANGOVAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	February 22, 2012
K ETHIRAJ Vs. DISTRICT COLLECTOR	July 13, 2012
K EZHIL Vs. CHIEF EDUCATIONAL OFFICER	July 11, 2012
K G MILLS Vs. TAMIL NADU ELECTRICITY BOARD	June 8, 2012
K G MILLS REP BY M SUBRAMANIAM TRICHY ROAD ONDIPUDUR COIMBATORE Vs. SANGEETHA EXPORTS REP BY ITS PARTNER R KULANDAIVELU	June 4, 2012
K GANAPATHY Vs. SAKTHI SUGAR LIMITED	July 27, 2012
K GNANASEKAR Vs. SUPERINTENDENT OF POLICE VILLUPURAM DISTRICT VILLUPURAM	February 27, 2012
K GOVINDAN Vs. BAGGIAMMAL	February 28, 2012
K GOVINDAN Vs. DISTRICT COLLECTOR	July 5, 2012
K GOVINDARAJ Vs. SECRETARY TO THE GOVERNMENT COMMERCIAL TAXES AND REGISTRATION (A1) DEPARTMENT	June 5, 2012
K GUNASEKARAN Vs. ASSISTANT COMMISSIONER OF LABOUR	January 12, 2012
K JACKULINE SATHYA PRIYA Vs. INSPECTOR OF POLICE	November 28, 2012
K JAYA PRAKASH Vs. SENIOR REGIONAL MANAGER TASMAC LTD	January 3, 2012
K JAYALAKSHMI Vs. TAMIL NADU GENERATION	August 7, 2012
K JAYALAKSHMI Vs. PRINCIPAL COMMISSIONER	November 30, 2012
K JAYARAMAN Vs. SUPERINTENDENT OF POLICE	February 8, 2012
K JEYACHANDRAN Vs. SECRETARY TO THE GOVERNMENT	July 16, 2012
K JEYANDRAN Vs. UNION OF INDIA REP BY THE POSTMASTER GENERAL COIMBATORE	February 2, 2012
K JUDIN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER THOOTHUKUDI DISTRICT	June 13, 2012
K K 124 KOLATHUR PRIMARY AGRL CO OP BANK LTD REP BY ITS SPECIAL OFFICER Vs. PRESIDING OFFICER LABOUR COURT SALEM	January 10, 2012
K K ANNAMALAI Vs. RAKKIANNAN	January 24, 2012
K K NAGAR VEETU URIMAIYALARGAL POTHU NALA SANGAM AND ANR Vs. CITY MUNICIPAL CORPORATION AND ORS	June 19, 2012
K K RAVICHANDRAN Vs. REGIONAL TRANSPORT AUTHORITY DISTRICT COLLECTOR TIRUVALLUR	March 8, 2012
K KALAIMANI Vs. MATHIARASAN S	June 13, 2012
K KALIAPERUMAL Vs. UNION OF INDIA	August 28, 2012
K KANNAN Vs. SATHIYAVANI	January 11, 2012
K KANNIAPPAN Vs. SECRETARY TO GOVT HOME	February 15, 2012
K KARTHIK Vs. STATE OF TAMIL NADU	June 4, 2012
K KARUPPANNAN Vs. INSPECTOR OF EDUCATION	July 6, 2012
K KOLANDAIVEL Vs. SECRETARY TO GOVERNMENT GOVT OF TAMILNADU SCHOOL EDUCATION DEPARTMENT SECRETARIAT CHENNAI	February 9, 2012
K KRISHNAMOORTHY Vs. INVESTMENT TRUST OF INDIA	March 5, 2012
K KUMARAN Vs. GOVERNMENT OF TAMIL NADU	March 6, 2012
K KUMARAVEL Vs. STATE OF TAMILNADU REP BY ITS SECRETARY HOME (POLICE V) DEPARTMENT	January 2, 2012
K L RAMAMOORTHY Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT	February 2, 2012
K LAKSHMIPATHY Vs. SUPERINTENDENT OF POLICE	August 24, 2012
K LEELAVATHI WIFE OF GUNASEKARAN SECRETARY-CUM-CORRESPONDENT S R V M SCHOOL MANALMEDU VILLAGE MAYILADUTHURAI TALUK Vs. PANEERSELVAM SON OF NAGARATHINAM PRINCIPAL S R V M SCHOOL MANALMEDU VILLAGE MAYILADUTHURAI TALUK	June 4, 2012
K LOGANATHAN Vs. K LOGANATHAN	July 27, 2012
K M BALASUBRAMANIAM Vs. SAVITHIRI	July 12, 2012
K M MOHAMED NOOHU SAHIB & CO Vs. M M NAINA EXPORTS (P) LTD AND ORS	September 27, 2012
K M MOHAN Vs. COLLECTOR	August 3, 2012
K MALATHI Vs. GOVERNMENT OF TAMIL NADU REP.BY THE PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT	January 25, 2012
K MANESHKUMAR Vs. PRINCIPAL SECRETARY COMMISSIONER OF REVENUE ADMINISTRATION DISASTER MANAGEMENT AND MITIGATION DEPARTMENT	June 6, 2012
K MANI NAIDU Vs. ARAKKONAM MUNICIPALITY	February 14, 2012
K MANOHARAN Vs. T JANAKI AMMAL	March 29, 2012
K MANTHESH KUTTAN Vs. STATE OF TAMIL NADU	August 3, 2012
K MAYAKANNAN Vs. CHAIRMAN AND MANAGING DIRECTOR	November 7, 2012
K MEENAKSHISUNDARAM Vs. EXECUTIVE OFFICER MADURAVOYAL PANCHAYAT	February 3, 2012
K MOLAIAPPAN Vs. DIVISIONAL MANAGER	October 5, 2012
K MUNUSAMI Vs. GOVINDARAJ	February 29, 2012
K MUNUSWAMY NAICKER AND ORS Vs. P KANNAYIRAM NAICKER AND ORS	May 3, 2012
K MURALI Vs. SUPERINTENDENT OF POLICE	March 28, 2012
K MUTHU Vs. LABOUR OFFICER	February 28, 2012
K N CHINNAPPAN Vs. L BHAVANI	July 17, 2012
K N UNNIKRISHNAN Vs. M SIVAKUMAR	July 10, 2012
K NAGABHUSANAM Vs. TAX RECOVERY OFFICER-XII BUSINESS RANGE-II	February 20, 2012
K NAGARAJAN Vs. V SUBRAMANIAM	July 2, 2012
K NAGARAJAN Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH	June 8, 2012
K NANDAGOPAL Vs. SUPERINTENDENT OF POLICE VILLUPURAM RANGE	January 2, 2012
K NARAYANAN Vs. M G MAHALINGM	April 24, 2012
K NAVANEETHAKRISHNAN Vs. COLLECTOR	January 11, 2012
K NEELAMEGA BHATTACHARIYAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT CHENNAI	April 27, 2012
K NIRANJANI Vs. R T DINESH	June 25, 2012
K P JAGANATHAN Vs. COMMISSIONER	August 2, 2012
K P PERUMAL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD REP BY ITS BOARD OF DIRECTORS	March 8, 2012
K P RAVICHANDRAN Vs. SREE AMMAN CREATION	June 20, 2012
K P S SELVARAAJ Vs. SELVARAAJ TEX PRIVATE LIMITED	September 5, 2012
K PAKKIYALAKSHMI Vs. STATE OF TAMILNADU	August 1, 2012
K PALANISWAMY Vs. INDIAN OIL CORPORATION LIMITED	February 3, 2012
K PANNEERSELVAM Vs. STATE OF TAMILNADU REP BY THE SECRETARY TO GOVERNMENT FOOD AND COOPERATION DEPARTMENT CHENNAI	January 18, 2012
K PARAMASIVAM Vs. G LAKSHMINARAYANAN	March 15, 2012
K PAZHANI Vs. PRESIDING OFFICER THE LABOUR COURT	January 5, 2012
K PERIYAKARUPPAN Vs. TAMIL NADU STATE MARKETING CORPORATION	June 21, 2012
K PERUMAL Vs. DISTRICT COLLECTOR	July 2, 2012
K PONNAMAL Vs. V THAYANBAN	March 26, 2012
K R BALASUBRAMANIAM Vs. STATE	April 17, 2012
K R CHANDRASEKARAN Vs. UNION OF INDIA	April 17, 2012
K R MANI; K R NATARAJAN Vs. H SIVAKUMAR	July 6, 2012
K R NAGESWARA RAO Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT HIGH COURT CAMPUS CHENNAI	June 5, 2012
K R NATH Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT	July 4, 2012
K R RADHAKRISHNAN Vs. K & N TRADE	August 1, 2012
K R RAMASWAMY Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU	March 1, 2012
K R RAMASWAMY ALIAS TRAFFIC RAMASWAMY Vs. STATE REP BY CHIEF SECRETARY GOVERNMENT OF TAMIL NADU	March 1, 2012
K RADHA Vs. GOVERNMENT OF TAMIL NADU	February 2, 2012
K RAGUPATHY Vs. DIRECTOR OF SCHOOL EDUCATION D.P.I COMPOUND	January 4, 2012
K RAJA Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT	February 6, 2012
K RAJA USSAIN Vs. S JOTHI BAI	January 3, 2012
K RAJAGOPAL Vs. DEPUTY SUPRINTENDENT OF POLICE	June 21, 2012
K RAJAM Vs. K P GANESAN	July 17, 2012
K RAJANGAM Vs. TRANSPORT COMMISSIONER	February 1, 2012
K RAJENDRAN Vs. ELUMALAI CHETTIYAR	March 27, 2012
K RAJENDRAN Vs. GENERAL MANAGER	August 10, 2012
K RAJENDRAN Vs. S NAGARAJAN	July 20, 2012
K RAJESH Vs. STATE	October 15, 2012
K RAMALINGAM Vs. SUB REGISTRAR KAVERIPATTINAM	February 21, 2012
K RAMAMOORTHY Vs. SECRETARY TO GOVERNMENT	February 24, 2012
K RAMANATHAN Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD ADMINISTRATIVE BRANCH	January 12, 2012
K RAMASAMY Vs. PRINCIPAL SECRETARY COMMISSIONER OF REVENUE ADMINISTRATION DISASTER MANAGER AND MITIGATION DEPARTMENT	July 10, 2012
K RANGARAJAN Vs. STATE OF TAMIL NADU REP BY THE SECRETARY TO GOVERNMENT COMMERCIAL TAXES DEPARTMENT	March 29, 2012
K RANGARAJU Vs. STATE OF TAMILNADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT FINANCE DEPARTMENT	March 15, 2012
K REVATHI Vs. G DIWAKAR	February 9, 2012
K S JEYANTHINATHAN Vs. DISTRICT COLLECTOR THOOTHUKUDI DISTRICT	July 16, 2012
K S M AMINATH SHARIFA Vs. COLLECTOR OFFICE OF THE DISTRICT REVENUE OFFICER	June 12, 2012
K S PALANICHAMY Vs. STATE REP BY THE INSPECTOR OF POLICE	March 8, 2012
K S RAJENDRAN Vs. DISTRICT COLLECTOR COLLECTORATE NAMAKKAL DISTRICT	April 20, 2012
K S RAVICHANDRAN Vs. SIVANANDA VIJAYA LAKSHMI	March 7, 2012
K S SAHADEVARAJA Vs. THE COMMISSIONER RAJAPALAYAM MUNICIPALITY	August 2, 2012
K S SUNDARAM Vs. S VISWANATHAN	July 4, 2012
K SARANGAN Vs. M GOVINDARAJ	August 6, 2012
K SARAVANAN Vs. EXECUTIVE OFFICER	August 10, 2012
K SASHIKAANTH Vs. K VIJAYALAAKSHMI	June 7, 2012
K SEETHA Vs. DISTRICT COLLECTOR THOOTHUKUDI DISTRICT THOOTHUKUDI	April 19, 2012
K SELVARAJ Vs. CHITRADEVI	July 27, 2012
K SELVARANI Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	January 3, 2012
K SENGUTTUVAN Vs. SECRETARY TO GOVERNMENT	March 27, 2012
K SHANMUGAM Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY MINISTRY OF PETROLEUM AND NATURAL GAS COMMISSION NEW DELHI	February 7, 2012
K SHANMUGASUNDARAM Vs. COMMISSIONER	February 2, 2012
K SHANMUGHASUNDARAM Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES MANNARGUDI	January 24, 2012
K SIVANANDAM SON OF KUPPUSAMY Vs. MARAGATHAMMAL WIFE OF KANNIAPPAN	June 6, 2012
K SIVARAJ Vs. STATE REP BY TRANSPORT COMMISSIONER	March 28, 2012
K SOMASUNDARAM Vs. ARUMUGAM	July 10, 2012
K SRINIVASAN POTHI Vs. COLLECTOR OF THE NILGIRIS NILGIRIS DISTRICT	February 9, 2012
K STANLEY KAMARAJ Vs. DISTRICT EDUCATIONAL OFFICER	January 6, 2012
K SUBBAIYAH Vs. COMMISSIONER AND DIRECTOR OF FISHERIES	February 21, 2012
K SUBBIAH Vs. STATE BY DEPUTY SUPERINTENDENT	April 12, 2012
K SUBRAMANIAM Vs. SECRETARY TO GOVERNMENT PUBLIC LAW AND ORDER A DEPARTMENT SECRETARIAT	April 10, 2012
K SUDARSAN Vs. D KRISHNAMOORTHY	February 29, 2012
K SUNDARA GOUNDER Vs. K PERIASAMY GOUNDER	July 13, 2012
K SUNDARA MAHALINGAM Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT DINDIGUL	April 20, 2012
K SUNDRAMURTHY AND ORS Vs. THIRU VIJAYARAJ KHABIA; TMT UGAMADEVI	August 28, 2012
K SUNIL KUMAR Vs. SUB-REGISTRAR	September 4, 2012
K SURESH Vs. DEPUTY COMMISSIONER OF LABOUR	March 19, 2012
K SURESH Vs. M KRISHNASAMI	June 15, 2012
K SWAMINATHAMOORTHY Vs. TAMILNADU ELECTRICITY BOARD REP BY ITS SUPERINTENDING ENGINEER	February 1, 2012
K TAMILCHELVI Vs. PRESIDENT/SPECIAL OFFICER KALLAKURICHI COOPERATIVE SUGAR MILLS MATRICULATION HIGHER SECONDARY SCHOOL MOONGILTHURAIPATTU SANKARAPURAM TALUK VILLUPURAM DISTRICT	June 5, 2012
K THAVASIMANI Vs. STATE OF TAMILNADU REP BY THE INSPECTOR OF POLICE	July 18, 2012
K THIRUKUMARAN Vs. STATE OF TAMIL NADU	July 5, 2012
K THIRUPAL Vs. INDIAN INSTITUTE OF TECHNOLOGY MADRAS	June 5, 2012
K THIRUVANAM PILLAI Vs. STATE OF TAMIL NADU REP BY SECRETARY	July 4, 2012
K THIYAGARAJAN Vs. S KRISHNAKUMAR	August 6, 2012
K UMAPATHY Vs. A C ABRAHAM KINSELY	August 16, 2012
K UNNIKRISHNAN Vs. GOVERNMENT OF TAMIL NADU	June 25, 2012
K V ANANTHA NARAYANAN Vs. K G RADHA KRISHNAN	June 26, 2012
K V BABU Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT NAMAKKAL	February 27, 2012
K V SHOBANA Vs. COMMISSIONER	March 2, 2012
K V SRINIVASAN Vs. CHIEF GENERAL MANAGER BSNL TAMIL NADU TELECOM CIRCLE	February 7, 2012
K VAIRAVAN Vs. SELVARAJ	July 18, 2012
K VARADHARAJ Vs. INTELLIGENCE OFFICER	January 25, 2012
K VARADHARAJAN Vs. PRESIDING OFFICER LABOUR COURT SALEM	January 12, 2012
K VASUDEVAN Vs. CHILD WELFARE COMMITTEE	June 18, 2012
K VEERAIAH Vs. GANESH CREDITS	November 1, 2012
K VELAYUTHAM Vs. TAMIL NADU ELECTRICITY BOARD	March 5, 2012
K VENKATTESN ALIAS MILAGAIPODI Vs. COMMISSIONER OF POLICE	August 10, 2012
K VIJILA Vs. VICE-CHANCELLOR TAMILNADU AGRICULTURAL UNIVERSITY	February 8, 2012
K VISWANATHAN Vs. SUPERINTENDENT OF POLICE	November 22, 2012
K. ALAGU SUNDARAM Vs. DIRECTOR OF COLLEGIATE	August 1, 2012
K. ARUL MARCELINE Vs. THOMAS KOSHY	January 27, 2012
K. ARUL PRAKASH Vs. INDIAN OIL CORPORATION LTD	November 1, 2012
K. ASUVATHI Vs. SECRETARY TO GOVERNMENT, PERSONNEL AND ADMINISTRATIVE REFORMS AND ADMINISTRATIVE REFORMS DEPARTMENT	April 3, 2012
K. BALA Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT	June 15, 2012
K. BALASUBRAMANIAN Vs. R PADMA	December 13, 2012
K. BASHA Vs. STATE THROUGH THE INSPECTOR OF POLICE, CIVIL SUPPLIES C.I.D.	January 27, 2012
K. CHELLATHAI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT	July 20, 2012
K. DEIVENDRAN Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT	February 29, 2012
K. DURAISAMY Vs. RAJENDRA BABU	September 17, 2012
K. GANESAN Vs. THE DISTRICT COLLECTOR OFFICE OF THE COLLECTORATE VILLUPURAM DISTRICT	January 23, 2012
K. GNANAPRAKASAM Vs. FOOD CORPORATION OF INDIA (SOUTH ZONE) EMPLOYEES CO-OP. SOCIETY LIMITED	September 5, 2012
K. JAYASEELAN Vs. COMMISSIONER, HINDU RELIGIOUS	August 23, 2012
K. JEYAPAUL Vs. COMMISSIONER FOR MILK PRODUCTION	September 14, 2012
K. JUDE YASWACK Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	July 18, 2012
K. KOUSALYA Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	June 28, 2012
K. LAKSHMIAMMAL Vs. D.S. NAGALAKSHMI	July 27, 2012
K. MARIAPPAN Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT	July 19, 2012
K. MARUDHUPANDIYAN Vs. SECRETARY TO GOVERNMENT	April 25, 2012
K. MAYILAMMAL Vs. STATE OF TAMILNADU, REP.BY THE SECRETARY TO THE GOVERNMENT	January 12, 2012
K. MEENAKSHI SUNDARAM Vs. D. RATHINAVEL AND ORS.	April 17, 2012
K. MOHANAN Vs. SARASWATHY	November 30, 2012
K. MUNEESWARAN Vs. THE GOVERNMENT OF TAMILNADU STATE	September 5, 2012
K. MURUGAN Vs. M. PANCHAVARNAM	August 3, 2012
K. MURUGAN Vs. CENTRAL EMPOWERED COMMITTEE, NEW DELHI	August 28, 2012
K. NALLATHAMBI Vs. THE STATE OF TAMILNADU REP.BY ITS SECRETARY TO THE GOVERNMENT COMMERCIAL TAXES AND REGISTRATION DEPARTMENT FORT ST. GEORGE, CHENNAI-9,	June 5, 2012
K. PARTHASARATHY Vs. COMMISSIONER OF INCOME TAX-VII	November 1, 2012
K. PITCHAI Vs. P. VEERAMUTHU	November 22, 2012
K. PONDISELVI Vs. STATE REP. BY THE INSPECTOR OF POLICE KARAIKUDI ALL WOMEN'S POLICE STATION	January 31, 2012
K. POOMALAI Vs. DIRECTOR OF SUGAR	October 19, 2012
K. POONGUDI Vs. SUPERINTENDENT OF POLICE	August 13, 2012
K. RADHAKRISHNA Vs. NEYVELI LIGNITE CORPORATION LIMITED	June 19, 2012
K. RADHALAKSHMI Vs. TRANSPORT COMMISSIONER	September 4, 2012
K. RAJASEKAR Vs. A. ABDUL GAFOOR	February 1, 2012
K. RAMALINGAM Vs. S. MUSTAKA KAMAL	February 1, 2012
K. RENUKA Vs. V. RAJAMANICKAM	November 6, 2012
K. SAKTHIVEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 14, 2012
K. SANTHOSH Vs. THE STATE OF TAMIL NADU	December 18, 2012
K. SATHYAVATHI Vs. THE SUPERINTENDENT, CENTRAL PRISON, COIMBATORE AND THE INSPECTOR OF POLICE CIVIL SUPPLIES CID, COIMBATORE, COIMBATORE DISTRICT	June 13, 2012
K. SELVAM Vs. DISTRICT ELEMENTARY EDUCATION OFFICER	November 5, 2012
K. SETHU MANI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	August 13, 2012
K. SHANMUGAM Vs. S. VENKATESALU	August 3, 2012
K. SIDDARTHAN AND ORS. Vs. THE CHIEF SECRETARY TO GOVERNMENT GOVERNMENT OF PUDUCHERRY, PUDUCHERRY,	June 5, 2012
K. SIVAKUMAR Vs. UNION OF INDIA	August 30, 2012
K. SIVASUBRAMANIAM Vs. THE STATE OF TAMIL NADU	January 24, 2012
K. SOUNDARA PANDIYAN Vs. MANAGING DIRECTOR, TAMIL NADU	September 13, 2012
K. SUBBIAYA AND MUTHULATHA Vs. ANNASELVAM AND VIJAYALEKSHMI	November 22, 2012
K. SUBRAMANI, Vs. DEVIAMMAL AND L. DEVARAJ	March 28, 2012
K. SUNDARAMURTHY Vs. THE MEMBER SECRETARY, TEACHERS RECRUITMENT BOARD	January 18, 2012
K. SUNDARARAJ Vs. K. VADIVEL MURUGANATHAN	June 12, 2012
K. SWAMIDHAS Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	January 31, 2012
K. THIRMALAISAMY Vs. MANAGING DIRECTOR	September 25, 2012
K. THIRUPATHY Vs. SECRETARY, MUNICIPAL	July 18, 2012
K. UDHAYAKUMAR Vs. RAMDHAS FINANCE PRIVATE LTD.	October 17, 2012
K. VASUDEVA RAO Vs. K. LAKSHMINARAYANA RAO	October 30, 2012
K. VEL Vs. NEYVELI LIGNITE CORPORATION LTD., REP BY ITS CHAIRMAN, CORPORATE OFFICE, BLOCK-1, NEYVELI-607801,	November 9, 2012
K. VENUGOPAL Vs. USHA RANI	March 21, 2012
K. VIJABALA Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	September 10, 2012
K. VIJAYALAKSHMI Vs. K. SASHIKAANTH	June 6, 2012
K.A. ASOKAN Vs. THE VILLUPURAM DISTRICT COMMITTEE OF COMMON CADRE SERVICE FOR SECRETARIES OF PRIMARY AGRL. COOPERATIVE BANKS, REP. BY ITS CHAIRMAN CUM JOINT REGISTRAR OF COOP. SOCIETIES, VILLUPURAM,	April 3, 2012
K.A.SURUMA Vs. C.K.RICHARD ANTONY @ JOSE	November 9, 2012
K.ANNAMALAI Vs. B.ARUNKUMAR	September 27, 2012
K.ARUNACHALAM Vs. K.TAMILVANAN	June 11, 2012
K.AYYANAR Vs. P.MUNIAMMAL	August 3, 2012
K.B. MOHAMMED DHAJUDEEN Vs. SALEM MOHAMMED PURA PARIMALA SUNNATH JAMATH MASJID COMMITTEE	June 12, 2012
K.B.NAWABJAN Vs. LODD RAMGOPAL	September 3, 2012
K.BALASUBRAMANIYAN Vs. SECRETARY TO GOVERNMENT	August 6, 2012
K.BHARATHI Vs. UNION OF INDIA	December 10, 2012
K.CHANDRAN Vs. V.GEETHALAKSHMI	September 20, 2012
K.CHANDRAPAUL Vs. C.SIVASAMY	August 2, 2012
K.CHINNAN Vs. M.P.CHANDRABOSE	September 21, 2012
K.CHINNATHAMBI@ ARUVA CHINNATHAMBI Vs. STATE	December 13, 2012
K.DURAISAMY Vs. K.GOVINDARAJULU	August 14, 2012
K.GOVINDARAJAN Vs. K.SUBRAMANIAN	October 3, 2012
K.JOTHIBASU Vs. STATE OF TAMIL NADU	September 26, 2012
K.JOTHIRANI Vs. DISTRICT REVENUE OFFICER	September 21, 2012
K.K. RAMESH Vs. DISTRICT COLLECTOR, MADURAI	August 3, 2012
K.KALIMUTHU SERVAI Vs. M.BALAMANI	November 28, 2012
K.KALIRAJAN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL	September 28, 2012
K.KAMARAJ Vs. DISTRICT COLLECTOR	August 22, 2012
K.KANDASAMY Vs. THIRUPATHI	December 14, 2012
K.KASINATHAN Vs. SECRETARY TO GOVERNMENT	December 18, 2012
K.KAVITHA Vs. COMMISSIONER OF ADI DRAVIDAR WELFARE	November 9, 2012
K.M. MURUGAN Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (PERSONAL)	April 12, 2012
K.M. VENKATESWARAN Vs. ASSISTANT REGISTRAR OF COMPANIES	November 15, 2012
K.M.NARAYANASAMY Vs. GRACE HOMES AND ESTATES	December 4, 2012
K.M.THIYAGARAJ @ HENRY MANI Vs. INSPECTOR GENERAL OF REGISTRATION	August 13, 2012
K.MADHAIYAN Vs. ADDITIONAL DIRECTOR GENERAL OF PRISON	November 26, 2012
K.MANIKANTAN Vs. SUBBAIAH PILLAI	November 15, 2012
K.N. RAMAJEYAM Vs. STATE, REPRESENTED BY THE ASSISTANT COMMISSIONER OF POLICE	March 2, 2012
K.N. SHANMUGARAMASAMY AND ORS. Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT, ERODE, THE ASSISTANT DIRECTOR OF GEOLOGY AND MINING, ERODE DISTRICT, THE REVENUE DIVISIONAL OFFICER, ERODE TALUK, ERODE DISTRICT AND T. SUBRAMANI	November 16, 2012
K.P. NACHIMUTHU Vs. COMMISSIONER OF INCOME TAX	September 24, 2012
K.P. PREMNATH Vs. THE CHAIRMAN, CENTRAL BOARD OF EXCISE AND CUSTOMS	October 1, 2012
K.PICHAIMANI Vs. MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	December 14, 2012
K.PULUGANDI Vs. DISTRICT COLLECTOR	November 1, 2012
K.PUSHPARAJ Vs. CHENNAI PORT TRUST	November 20, 2012
K.R. DAVIES Vs. THE DIRECTOR GENERAL OF POLICE	April 18, 2012
K.R. NARAYANAN Vs. M. SIVA PRAKASAM	November 22, 2012
K.R. PREMKUMAR Vs. K.V. KANAKAMMAL	April 19, 2012
K.R.PRABHU Vs. STATE OF TAMIL NADU	December 14, 2012
K.R.RADHAKRISHNAN Vs. K & N TRADE	August 31, 2012
K.R.RAJEESH KUMAR Vs. K. NALINI RAGHAVAN	November 26, 2012
K.R.SHANTHI Vs. SECRETARY TO GOVERNMENT	October 1, 2012
K.RAJAKUMARAN Vs. MANAGING DIRECTOR	October 3, 2012
K.RAJATHI Vs. V.A.PALANIAPPAN	December 21, 2012
K.RAJENDRAN Vs. UNION OF INDIA	August 14, 2012
K.RAJKUMAR Vs. STATE OF TAMIL NADU	September 10, 2012
K.RAMACHANDRAN Vs. KANNA GOUNDE	October 17, 2012
K.RAMACHANDRAN NAIR Vs. N.B.SADANAN NAIR	November 7, 2012
K.RAMALINGAM Vs. K.RAGHURAMAN	October 5, 2012
K.RAMAR Vs. STATE OF TAMIL NADU	November 7, 2012
K.RAMESH Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	September 6, 2012
K.RUKMANI Vs. K.S.PONNUSAMY GOUNDER	October 4, 2012
K.S. LAKSHMIKUMARA THATACHARIAR Vs. T.E. VIJARAGHAVAN & OTHERS	November 6, 2012
K.S. PALANICHAMY Vs. STATE REP BY THE INSPECTOR OF POLICE, DINDIGUL	February 16, 2012
K.S. RAMANATHAN Vs. N.K.T. SUBRAMANIAN	October 4, 2012
K.S.VIJAYALAKSHMI Vs. N.S.RAMESH	November 8, 2012
K.SAHAJA RAO Vs. STATE BANK OF INDIA	November 26, 2012
K.SARANGAPANI Vs. K.THANGAVEL	October 30, 2012
K.SELVI Vs. TAMILNADU INDUSTRIAL INVESTMENT	August 22, 2012
K.SETHU AMMAL Vs. RANGA NAYAKI	September 17, 2012
K.SOUNDIRAVALLI Vs. ADDITIONAL SECRETARY	December 5, 2012
K.SRINIVASAN Vs. THE GOVERNMENT OF TAMILNADU STATE	September 5, 2012
K.STELLAPREMA Vs. V.HEMALATA	October 11, 2012
K.SUGI Vs. R.RAJARATHINAM	October 15, 2012
K.T.V.HANDLOOM CENTRE REPRESENTED BY ITS PARTNER RAMAMURTHY Vs. SRINIVASA INVESTMENTS REPRESENTED BY ITS MANAGING PARTNER K.G.RAMASAMY	December 20, 2012
K.THANGAVEL CHETTIAR Vs. NACHIMUTHU GOUNDER	October 19, 2012
K.U. PRABHU RAJ Vs. STATE	April 1, 2012
K.V. DHANARAJ Vs. ENGINEER IN CHIEF	August 7, 2012
K.VAIAPURI Vs. REGIONAL TRANSPORT AUTHORITY	September 25, 2012
K.VEDIAPPAN Vs. SECRETARY TO GOVERNMENT	September 20, 2012
K.VIJAYARAJ Vs. K.KUMARAN	September 27, 2012
K.VIMAL CHAND BORA Vs. INSPECTOR GENERAL OF REGISTRATION	September 3, 2012
K.VIMALA Vs. C.MARIMUTHU	December 5, 2012
K.VINAYAGAM ALIAS RAJA Vs. CHELLAMMAL	November 20, 2012
K.VINOTH KUMA Vs. UNION TERRITORY OF PUDUCHERRY	November 26, 2012
KAARMUKHILAN(ALIAS) PERIYASAAME Vs. CHANDRA VADIVU	March 7, 2012
KADAI ABDULLAH Vs. S SHANTHI	July 24, 2012
KADALPURA MAHALIR SUYA UDHAVIKULU Vs. DISTRICT COLLECTOR	October 10, 2012
KADAYANALLUR TOWN SENAIYAR THALAIVAR SAMUTHAYAM Vs. ASSISTANT COMMISSIONER	December 18, 2012
KADER MOHIDEEN Vs. K.S.A.KADER MEERA SAHIB	March 28, 2012
KADIR ALIAS KADIRAVAN Vs. STATE BY INSPECTOR OF POLICE	March 30, 2012
KADIRVELU PILLAI Vs. V ARJUNAN	February 9, 2012
KAILASH TIMBER Vs. SARITHA	October 3, 2012
KAKUMANI AUDIKESAVULU CHETTYS CHARITIES Vs. RANGANATHASWAMY TEMPLE	June 28, 2012
KALA Vs. STATE REP BY THE INSPECTOR OF POLICE	February 24, 2012
KALA, D/O. SANTHANA KRISHNAN Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE	July 30, 2012
KALAIMAGAL SABHA Vs. T C LAKSHMI	February 9, 2012
KALAIMATHI Vs. DHANASEKAR	February 16, 2012
KALAISELVI Vs. POOMARI	November 27, 2012
KALEEL Vs. INSPECTOR OF POLICE KRISHNAGIRI TOWN POLICE STATION	October 5, 2012
KALEESUWARI REFINERY PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER (CT), WASHERMENPET II ASSESSMENT CIRCLE	October 9, 2012
KALIAMMAL Vs. K MAYILSAMY	March 30, 2012
KALIAMURTHY Vs. A SHERAFUNNISA	March 29, 2012
KALIAPPAN Vs. A K SOMASUNDARAM	August 8, 2012
KALLAKURICHI CO-OP SUGAR MILL DHINA COOLIE THOZHILALAR SANGAM Vs. GOVERNMENT OF TAMILNADU	November 16, 2012
KALVI KALAI ARASU Vs. MURUGESAN	January 23, 2012
KALYANI Vs. NATARAJAN	June 8, 2012
KALYANI Vs. RAMACHANDRA THENGONDAR	April 27, 2012
KALYANI AMMAL Vs. ARUMBU AMMAL	September 28, 2012
KAM-AVIDA ENVIRO ENGINEERS PVT. LTD. Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 31, 2012
KAMAKSHI LAMIPACK PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU	November 30, 2012
KAMAL BABBAR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	February 13, 2012
KAMALA Vs. NACHIAMMAL	August 1, 2012
KAMALA Vs. STATE	March 9, 2012
KAMALA Vs. NACHIAMMAL	August 13, 2012
KAMALA Vs. PRESIDING OFFICER	September 12, 2012
KAMALA Vs. GANDHI	January 30, 2012
KAMALAM AND ORS Vs. C K PADMAVATHI AND ORS	June 25, 2012
KAMALAMBAL Vs. BALA	June 29, 2012
KAMALASANAN ALIAS SURESH Vs. SREELAJA	November 23, 2012
KAMARAJ Vs. MANIKAM	March 27, 2012
KAMATCHI Vs. MUTHAMMAL	October 19, 2012
KANAGA ALIAS KANAGAMBARAM Vs. ETHIRAJU	July 23, 2012
KANAGAMBAL Vs. KANNIAPPAN	March 22, 2012
KANAGARAJ Vs. STATE THROUGH DSP VIGILANCE	July 2, 2012
KANAGARAJ S/O.PONNUPILLAI Vs. STATE, REP BY INSPECTOR OF POLICE	November 7, 2012
KANAK EXIM REP BY ITS PROPRIETRIX Vs. DEPUTY COMMERCIAL TAX OFFICER	February 17, 2012
KANAKA DURGA CASTINGS (P) LTD Vs. EXECUTIVE ENGINEER	November 9, 2012
KANAKADHARA FLAT PROMOTERS Vs. COMMISSIONER OF CENTRAL EXCISE	February 15, 2012
KANAKAMMAL Vs. I. S. LAKSHMI	July 27, 2012
KANAKARAJ Vs. DURAIRAJ	December 17, 2012
KANAKARAJ Vs. LAKSHMANAN	October 15, 2012
KANAKESWARI Vs. ARULMIGU BAVA	January 31, 2012
KANCHANA AND ORS Vs. VEMBU AMMAL AND ORS	July 27, 2012
KANCHEEPURAM GANDHI ROAD Vs. BABU	August 31, 2012
KANDAN Vs. STATE REP BY INSPECTOR OF POLICE	November 22, 2012
KANDASAMY Vs. THE UNION OF INDIA	September 5, 2012
KANDASAMY AND ORS Vs. PONNI	July 30, 2012
KANDASAMY CHETTIAR Vs. V. SUBRAMANIAM AND P. MANOHARAN	June 15, 2012
KANNA KONAR AND ORS Vs. KANNIAMMAL AND ORS	April 12, 2012
KANNAI AMMAL Vs. MYTHILI SURESH	February 29, 2012
KANNAMMAL Vs. GANESAN	August 10, 2012
KANNAN Vs. MARAGATHAMMAL	June 28, 2012
KANNANM Vs. STATE	January 31, 2012
KANNAPPAN Vs. V.VARADHARAJAN	November 6, 2012
KANNIAH Vs. COMMISSIONER AVADI MUNICIPALITY CHENNAI	September 25, 2012
KANNIAMMAL Vs. DISTRICT COLLECTOR COLLECTORATE	March 2, 2012
KANNIGA Vs. G JAYAKUMAR	June 6, 2012
KANNIYAMMAL Vs. ADDITIONAL CHIEF SECRETARY AND DIRECTOR OF SURVEY AND SETTLEMENT	April 24, 2012
KANNUSAMY NAICKER Vs. NATARAJA NAICKER	August 27, 2012
KANTIAN Vs. MARAGATHAMMAL, CHINNAPONNU, MARIAMMAL AND ANANTHAKUMARI	June 28, 2012
KAPPU ALIAS KHASTHURI Vs. GANDHI	January 30, 2012
KARAIKAL INDUSTRIES Vs. GOVERNMENT OF PUDUCHERRY	August 10, 2012
KARAIKAL INDUSTRIES FORUM REPRESENTED BY ITS PRESIDENT REGISTERED OFFICE M/S HENKEL INDIA LTD Vs. GOVERNMENT OF PUDUCHERRY REPRESENTED BY ITS SECRETARY TO GOVERNMENT	March 7, 2012
KARANA MARAVAR SERVICE SOCIETY Vs. STATE OF TAMIL NADU	April 4, 2012
KARNAN Vs. STATE BY INSPECTOR OF POLICE	October 3, 2012
KARNATAKA STATE ROAD TRANSPORT COPORATION Vs. B GLORIA XAVIER	June 14, 2012
KARTHICK & CO. Vs. VADIVEL SIZING & WEAVING MILLS PRIVATE LTD.	March 29, 2012
KARTHIK Vs. STATE	November 20, 2012
KARTHIKEYAN Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	February 17, 2012
KARTHIKEYAN Vs. PADMA	February 7, 2012
KARUNAMOORHTY Vs. STATE REP BY THE SUB INSPECTOR OF POLICE	February 2, 2012
KARUNAMOORTHY Vs. SECRETARY TO GOVT. OF TAMILNADU,BACKWARD CLASSES AND MOST BACKWARD CLASSES AND DENOTIFIED TRIBES WELFARE DEPT	March 20, 2012
KARUNANIDHI Vs. UNITED INDIA INSURANCE COMPANY REP. BY ITS ASSISTANT MANAGER KUMBAKONAM DIVISIONAL OFFICE THANJAVUR AND R. PANDIAN	August 1, 2012
KARUPPA GOUNDER Vs. D SEKAR	May 10, 2012
KARUPPAN PARTY Vs. KARUPPANNAN AND PERIASAMY	September 21, 2012
KARUPPAN PERUMAL ALIAS PONDAN Vs. NAGATHAL	May 17, 2012
KARUPPANA GOUNDER Vs. MINOR MOORTHY ALIAS VENKATACHALAM	February 24, 2012
KARUPPASAMY Vs. SHANMUGASUNDARAM	July 20, 2012
KARUPPASAMY ALIAS RAMALINGAM Vs. STATE REP BY THE INSPECTOR OF POLICE KAANAI POLICE STATION VILLUPURAM WEST CIRCLE VILLUPURAM DISTRICT	April 23, 2012
KARUPPATHAL Vs. NATESAN	December 21, 2012
KARUPPIAH Vs. STATE REP. BY INSPECTOR OF POLICE	December 19, 2012
KARUTHAL Vs. SIVAKUMAR	November 15, 2012
KASAMBU C/O RAMACHANDRAN Vs. SUMATHY W/O G R KANTHARUBAN	June 6, 2012
KASI VISHALAKSHI HALLOW BLOCKS Vs. STATE OF TAMIL NADU	February 28, 2012
KASI VISWANATHAR EDUCATIONAL TRUST THROUGH ITS CHAIRMAN TMT. C. VALARMATHI Vs. DIRECTOR, DIRECTORATE OF DISTANCE	August 13, 2012
KASILINGAM Vs. RAJAVANNIAN	October 10, 2012
KASINATHAN Vs. THE DISTRICT COLLECTOR OF TUTICORIN DISTRICT	August 3, 2012
KASTURI Vs. INSPECTOR OF POLICE, KALLUGUMALAI POLICE	September 24, 2012
KATHIRVEL Vs. NACHIMUTHU	June 8, 2012
KATHIRVEL Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION	October 18, 2012
KATHIRVEL TEXTILES PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER & SECRETARY TO GOVERNMENT	July 23, 2012
KATPADI GOOD SHED C & F AND HANDLING AGENTS ASSN Vs. GENERAL MANAGER	October 8, 2012
KAVIKUMAR SPINNING MILLS PVT.LTD Vs. SARAVANA TRADERS	September 18, 2012
KAVITHA Vs. LEELAVATHY	November 6, 2012
KAVITHA Vs. C.PRABAKAR REP. BY HIS POWER OF ATTORNEY	September 17, 2012
KAVITHA Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	November 22, 2012
KAVITHA Vs. STATE BY PERUMANALLUR POLICE STATION	July 26, 2012
KAYAROGANASWAMY NEELAYADHATCHI AMMAN DEVASTHANAM REPRESENTED BY ITS EXECUTIVE OFFICER Vs. NAGAPATTINAM CO-OPERATIVE HOUSING SOCIETY LIMITED REPRESENTED BY ITS SECRETARY	March 12, 2012
KCP LTD Vs. V K KSHIRSAGAR	January 19, 2012
KESAVAN Vs. SINNAPPAN ALIAS SINNAPPA	February 9, 2012
KHANDELWAL LABORATORIES PVT LTD REPRESENTED BY B BALAJI Vs. MACLEODS PHARMACEUTICALS LTD. ATLANTA ARCADE CHURCH ROAD ANDHERI MUMBAI	January 10, 2012
KHIVRAJ HOUSING PVT. LTD. Vs. THE PRINCIPAL SECRETARY & COMMISSIONER, GOVERNMENT OF TAMIL NADU	April 25, 2012
KISHORE M DOSHI Vs. G KRISHNAMURTHY	January 27, 2012
KISHOREKUMAR GOKALDASS REP. BY THE MANAGING DIRECTOR OF KG FOUNDATIONS (P) LTD Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	December 21, 2012
KITTU @ VARADAPPAN Vs. NALLAPPAN	July 18, 2012
KIVI LABS LTD Vs. SUN PHARMACEUTICALS PVT.LTD	October 1, 2012
KKP TEXTILE LTD Vs. TAMIL NADU ELECTRICITY BOARD	June 8, 2012
KLENE PAKS LIMITED Vs. THE COMMERCIAL TAX OFFICER	September 6, 2012
KOMALA Vs. COLLECTOR	January 9, 2012
KOMALAVALLI AMMAL Vs. VEERAMANI	February 21, 2012
KOMERAVEL GOUNDER Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY	October 16, 2012
KOTAK MAHINDRA BANK Vs. SUBHIKSHA TRADING SERVICES LIMITED	February 29, 2012
KOTAK MAHINDRA BANK LTD Vs. MAHAVEER CHAND DHOKA	August 24, 2012
KOTTIAH AND ORS Vs. KOTEESWARA RAO AND ORS	June 14, 2012
KRISHNA CONSTRUCTIONS Vs. TIFFINS BARYTES ASBESTOS AND PAINS LTD	July 2, 2012
KRISHNAGOPALAN Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT, KANCHEEPURAM,	January 9, 2012
KRISHNAMMAL Vs. KARUPUSAMI GOUNDER	February 13, 2012
KRISHNAMOORTHY Vs. SINGARAVEL CHETTIAR	February 16, 2012
KRISHNAMOORTHY Vs. MANGAIRKARASI, RAMESH, VASANTHI AND ORS	February 1, 2012
KRISHNAMURTHY Vs. SIVAJI	July 26, 2012
KRISHNAMURTHY Vs. SUBRAMANIAN	October 10, 2012
KRISHNAMURTHY GOUNDER Vs. VENKATAKRISHNAN	January 11, 2012
KRISHNAN Vs. DURAIRAJAN	March 27, 2012
KRISHNAN Vs. ELANGOVAN	December 6, 2012
KRISHNAN Vs. STATE REP BY THE INSPECTOR OF POLICE	March 5, 2012
KRISHNAREDDY Vs. T VISWANATH	July 19, 2012
KRISHNASAMY Vs. PONNIYAN	October 18, 2012
KRISHNAVENI Vs. MANOKARAN	October 16, 2012
KRISHNAVENI Vs. MEERA ALIAS DEVAKI	March 7, 2012
KROMATICS AND INSULATIONS PVT LTD Vs. ASSISTANT COMMISSIONER CT KOYAMBEDU ASSESSMENT CIRCLE	February 13, 2012
KS VIJAYAKUMARI Vs. BALAMANI	July 10, 2012
KULANDAI THERASAMMAL Vs. MARIA RATHINAM	October 31, 2012
KULLAN ALIAS GUNASEKARAN Vs. KANNIYAPPAN	February 15, 2012
KUMAR @ KUMARESAN; KRISHNAN @ MUTHUPANDI Vs. STATE	July 20, 2012
KUMAR ALIAS KUMARESAN Vs. STATE REP BY INSPECTOR OF POLICE	July 20, 2012
KUMAR ALIAS MOHAMMED IBRAHIM Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	December 6, 2012
KUMAR ALIAS THAMBI Vs. STATE	February 2, 2012
KUMARASAMY Vs. PRINCIPAL REVENUE CONTROLLING OFFICER & INSPECTOR GENERAL OF REGISTRATION	February 15, 2012
KUMARESH NARENDRA MINOR Vs. SECRETARY TO GOVERNMENT	November 19, 2012
KUMARESWARAN Vs. SUBALAKSHMI	April 11, 2012
KUMARI Vs. KRISHNAN	October 1, 2012
KUMARI KANAGAM Vs. COMMISSIONER OF INCOME TAX	August 22, 2012
KUMARI S S SREEJA Vs. DIRECTOR GENERAL	September 28, 2012
KUMBAKONAM MUTUAL BENEFIT FUND LTD. Vs. S. KALYANASUNDARAM AND OTHERS	August 28, 2012
KUNNUDAIYAN Vs. DISTRICT REVENUE OFFICER	March 20, 2012
KUPPAYEE Vs. THAJUDEEN	July 20, 2012
KUPPUSAMY Vs. SURAJBAI	July 20, 2012
KURINJI KUMARAN Vs. DISTRICT COLLECTOR	January 9, 2012
KUTTY ROWDY ALIAS SELVAM Vs. STATE REP BY INSPECTOR OF POLICE	December 12, 2012
L FATHIMA FABIOLA Vs. REGISTRAR GENERAL HIGH COURT CHENNAI	July 20, 2012
L G ELECTRONICS INDIA PRIVATE LIMITED REPRESENTED BY ITS BRANCH MANAGER Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS SECRETARY DEPARTMENT OF FINANCE	March 1, 2012
L GANESH Vs. TAMIL NADU STATE REP BY THE INSPECTOR OF FACTORIES	July 19, 2012
L JOTHILINGAM Vs. TAHSILDAR MADURAI NORTH TALUK COLLECTORATE MADURAI	June 14, 2012
L NARAYANAN Vs. MUNUSWAMY GOUNDER	February 27, 2012
L P SUBRAMANIAN Vs. S K RANGANATHAN	July 10, 2012
L RAGAVELU Vs. JOINT DIRECTOR	January 23, 2012
L RAJENDRAN, S MURUGAIYAN Vs. STATE	April 23, 2012
L SRINIVASAN Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT	February 6, 2012
L. BHOOPATHY Vs. L. MANI	June 6, 2012
L. JAYARAMAN Vs. THE STATE OF TAMILNADU	April 3, 2012
L.C. SAPTHARISHI Vs. E.D. BALASUBRAMANIAN	March 28, 2012
L.G. ELECTRONICS INDIA PVT. LTD Vs. JOINT COMMISSIONER	October 3, 2012
L.GOPALAN Vs. COMMISSIONER OF AGRICULTURE,CHENNAI	March 29, 2012
L.V. BHASKARANQ Vs. STATE REPRESENTED THROUGH INSPECTOR OF POLICE	April 18, 2012
LAKSHMAN SRUTHI MUSICALS P LTD REPRESENTED BY ITS DIRECTOR V RAMAN Vs. ASSISTANT COMMISSIONER	February 20, 2012
LAKSHMANAN Vs. S KASTHURI SUMATHI	February 13, 2012
LAKSHMANAN Vs. RAMAN	March 26, 2012
LAKSHMI Vs. STATE OF TAMILNADU REP BY ITS SECRETARY PROHIBITION AND EXCISE DEPARTMENT CHENNAI	February 24, 2012
LAKSHMI Vs. KUPPULAKSHMI	October 17, 2012
LAKSHMI Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM ) LTD	December 11, 2012
LAKSHMI AGENCY Vs. DISTRICT SUPPLY AND CONSUMER OFFICER	July 2, 2012
LAKSHMI BAI NAT Vs. SECRETARY TO THE GOVERNMENT	November 22, 2012
LAKSHMI MATRICULATION SCHOOL Vs. STATE OF TAMIL NADU THE SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	May 3, 2012
LAKSHMI MILLS COMPANY LIMITED Vs. REVENUE DIVISIONAL OFFICER	August 2, 2012
LAKSHMI NATARAJAN Vs. S.BALRAJ	July 10, 2012
LAKSHMI NURSERY AND PRIMARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	September 5, 2012
LAKSHMI SARASWATHI COTTON MILLS P LTD Vs. ASSISTANT COMMISSIONER	March 7, 2012
LAKSHMI SARASWATHI TIMBERS REPRESENTED BY ITS PARTNER T JANAGAN Vs. COMMERCIAL TAX OFFICER ARCOT	February 6, 2012
LAKSHMI SCHOOL, VEERAPPANCHAN Vs. STATE OF TAMIL NADU	September 21, 2012
LAKSHMI SELVAKANI Vs. ASSISTANT ENGINEER PUBLIC WORKS DEPARTMENT	February 22, 2012
LAKSHMI TRADE CREDITS LIMITED Vs. STATE OF TAMIL NADU	April 4, 2012
LAKSHMIAMMAL Vs. NAGAMMAL	November 2, 2012
LAKSHMIAMMAL Vs. DISTIRCT COLLECTOR KRISHNAGIRI DISTIRCT	March 30, 2012
LALITHA Vs. SINGARAM	February 7, 2012
LALITHAMMAL Vs. RAJALAKSHMI	May 16, 2012
LAND ACQUISITION OFFICER Vs. G. CHAKRAVARTHY	December 19, 2012
LAND ACQUISITION OFFICER Vs. RANGAMANNAR	September 5, 2012
LAND ACQUISITION OFFICER Vs. RAMASWAMY AND ORS	June 4, 2012
LARSEN AND TOUBRO LTD. Vs. THE LABOUR OFFICER (CONCILIATION) LABOUR DEPARTMENT NO. 15	March 30, 2012
LATHA Vs. K.R.SHANTHA	December 20, 2012
LATHA Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	January 4, 2012
LATHA Vs. SUB-DIVISIONAL EXECUTIVE MAGISTRATE CUM REVENUE DIVISIONAL OFFICER TRICHY	March 1, 2012
LATHA Vs. L THANGARAJ	August 3, 2012
LATHA Vs. INSPECTOR OF POLICE	April 27, 2012
LATHA Vs. MAYOR	November 21, 2012
LATHA RAJAGOPALAN Vs. S SAMPATH KUMAR AND ORS	April 9, 2012
LEELAVATHY Vs. A. VELAYUTHAM	June 14, 2012
LEELAVATHY AMMAL Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI	February 16, 2012
LEEMA ROSE Vs. DISTRICT MAGISTRATE	March 29, 2012
LEO COFFEE GRINDING WORKS Vs. D MOHANALAKSHMI	March 6, 2012
LEO ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, TUTICORIN	August 17, 2012
LIFE INSURANCE CORPORATION REP BY ITS BRANCH MANAGER SATHYAMANGALAM Vs. MINOR ROHINI DECEASED REP BY NEXT FRIEND PATERNAL GRANDMOTHER R THANGAMANI	March 14, 2012
LILLY Vs. TAMIMUL ANSARI	March 14, 2012
LILLY SANTHA (DIED) (JAVIS PONNAIYA AND ORS.) Vs. R. RUKKU, R. KUMAR, R. DINAKARAN AND R. SRIDHARAN	August 2, 2012
LINGA PERUMAL METAL ENTERPRISES Vs. ASSISTANT COMMISSIONER	November 26, 2012
LION DATES IMPEX PRIVATE LTD Vs. MURUGAN AND CO	August 1, 2012
LLOYD ELECTRIC AND ENGINEERING LIMITED REP BY AUTHORIZED REPRESENTATIVE Vs. DEPUTY COMMERCIAL TAX OFFICER KATPADI CHECK POST	February 10, 2012
LOGANATHA MUDALIAR Vs. RAGHUNATHLAL	July 9, 2012
LOGESH REDDY Vs. K V KRISHNAN	June 14, 2012
LOGOS CONSTRUCTIONS PVT. LTD. Vs. CESTAT	November 6, 2012
LOTTE INDIA CORPORATION LTD Vs. REVENUE TASHILDHAR	February 24, 2012
M A AYAZ Vs. STATE TRANSPORT	September 28, 2012
M A K BALAKRISHNAN Vs. P CHANDRAN	July 13, 2012
M ABDUL NABI Vs. CANARA BANK	August 3, 2012
M ABDUL SALAM Vs. PRESIDING OFFICER II ADDL LABOUR COURT CHENNAI	June 5, 2012
M ABIMANYOU Vs. GOVERNMENT OF INDIA REP BY ITS SECRETARY	July 2, 2012
M ANANTHAMMAL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	March 5, 2012
M ANBAZHAGAN Vs. CHAIRMAN TEACHER RECRUITMENT BOARD	March 6, 2012
M ANTHONYSWAMY Vs. SUPERINTENDENT OF POLICE	February 15, 2012
M ARIVALAGAN Vs. DIVISIONAL RAILWAY MANAGER BANGALORE	January 18, 2012
M ARJUNAN Vs. MAHESH	June 14, 2012
M ARUMUGAM Vs. S N RANGANATHAN	July 4, 2012
M ARUMUGAM Vs. REGISTRAR TAMILNADU AGRICULTURAL UNIVERSITY	March 14, 2012
M ARUNKUMAR Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	June 20, 2012
M AYYAPPAN Vs. REGISTRAR TAMIL NADU	August 13, 2012
M AZEEZ Vs. INDIAN BANK REP BY CHAIRMAN AND MANAGING DIRECTOR HEAD OFFICE	April 11, 2012
M BALA SOUDARSSANANE Vs. GOVERNMENT OF INDIA REP.BY ITS UNDER SECRETARY DEPARTMENT OF HEALTH	March 19, 2012
M BALAKRISHNAN BHATT Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	June 8, 2012
M BALASUBRAMANIAN Vs. STATE REP BY THE INSPECTOR OF POLICE SPE/CBI/ACB	March 27, 2012
M BRINDAVANAM Vs. SECRETARY TO GOVERNMENT, TRANSPORT DEPARTMENT	July 20, 2012
M CHANDRABABU Vs. R THANGARAJ AND ORS	December 17, 2012
M CHINNASAMY Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION	July 9, 2012
M DEENADAYALAN Vs. SAROJA AMMAL AND ORS	March 29, 2012
M DHANABALAN Vs. KAVITHA	July 24, 2012
M DHANDAPANI Vs. HEMALATHA	June 6, 2012
M DILSHAD BEGAM Vs. DISTRICT ELEMENTARY	February 21, 2012
M E DEVARAJAN Vs. V JAYARAMAN	February 1, 2012
M ELAMUHILAN Vs. JAYAMURUGAN CYCLE MART REP. BY MANAGING PARTNER P.R. SUBRAMANIAN	January 5, 2012
M ESAKKI PANDI Vs. REVENUE DIVISIONAL OFFICER	September 3, 2012
M G ABDUL RAWOOF Vs. RAHMATHUNISSA	January 18, 2012
M G SARAVANAN Vs. MANAGER SIDCO INDUSTRIAL ESTATE	March 19, 2012
M G SUBRAMANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT FORT ST GEORGE CHENNAI	February 20, 2012
M GOKULAKRISHNAN Vs. STATE BY INSPECTOR OF POLICE	January 9, 2012
M GOKULNATH Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD	October 1, 2012
M GOURIAMMAL Vs. SOUNDARAJ	February 29, 2012
M INDIRA Vs. STATE OF TAMIL NADU	March 7, 2012
M ISAKKIAMMAL Vs. SUPERINTENDENT OF POLICE TUTICORIN DISTRICT TUTICORIN	February 7, 2012
M JANAKIRAMAN Vs. DIRECTOR GENERAL OF POLICE	November 27, 2012
M JAYANTHI Vs. ELECTION COMMISSIONER OF INDIA	September 18, 2012
M JAYARAJ Vs. SUPERINTENDENT OF POLICE	June 22, 2012
M JEYAPRAKAS Vs. DISTRICT COLLECTOR	June 27, 2012
M K ELANGOVAN Vs. STATE	November 15, 2012
M K MANI Vs. MANAGEMENT	January 24, 2012
M K STALIN Vs. SECRETARY OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPT FORT ST GEORGE CHENNAI	April 17, 2012
M KABALI Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT	February 6, 2012
M KALADEVI Vs. DIRECTORATE OF MEDICAL	August 6, 2012
M KALAISELVI Vs. INSPECTOR OF PANCHAYAT-CUM-DISTRICT COLLECTOR	July 12, 2012
M KALIVARADHAN Vs. STATE OF TAMIL NADU	July 9, 2012
M KANDASAMY Vs. CHIEF ENGINEER (G1) PUBLIC WORKS DEPARTMENT	January 4, 2012
M KANNAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM	August 10, 2012
M KANNAN Vs. S RAJESWARI	June 18, 2012
M KANTHA Vs. P VALMURTHY	July 12, 2012
M KARTHIKEYAN Vs. TAMIL NADU NEWS PRINT AND PAPERS LIMITED REP BY ITS SENIOR OFFICER MARKETING T LAL JAGADEESH	February 6, 2012
M KRISHNAKUMAR Vs. B R SUNDARAM, S PADMA AND ORS	February 7, 2012
M KULANTHAIVELU Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT DEPARTMENT OF ENVIRONMENT	March 2, 2012
M L KRISHNAMOORTHI Vs. GUDIYATTAM MUNICIPALITY REPRESENTED BY ITS COMMISSIONER GUDIYATTAM MUNICIPALITY	January 10, 2012
M L MALLIKA Vs. ASSISTANT ENGINEER	August 8, 2012
M LALITHA Vs. T BHARATHI D/O THANGAVEL	July 13, 2012
M LOGANATHAN Vs. INCOME TAX OFFICER	July 18, 2012
M LOGANATHAN Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY HOUSING AND URBAN DEVELOPMENT FORT ST GEORGE CHENNAI	February 16, 2012
M M YUSUF Vs. R L JADHAV	July 25, 2012
M MADHANAGIRI Vs. COMMISSIONER OF RURAL DEVELOPMENT AND PANCHAYAT RAJ	June 14, 2012
M MADHU Vs. L MAHALINGAM	April 23, 2012
M MAHENDRAN Vs. STATE	November 22, 2012
M MALAKONDIAH Vs. K PALANI	August 1, 2012
M MANI Vs. R BALAKRISHNAN	January 30, 2012
M MANI ALIAS MANI RATHINAM Vs. M PUSHPA	July 3, 2012
M MANIKANTAPRASAD Vs. GOVT OF TAMIL NADU	July 4, 2012
M MANJULA AND ORS Vs. JOTHI UDAYKUMAR AND ORS	October 31, 2012
M MANOHARAN Vs. S RAMASAMY	March 30, 2012
M MANONMANI Vs. DIRECTOR DEPARTMENT OF TREASURIES PANAGAL BUILDING SAIDAPET CHENNAI	June 14, 2012
M MARI Vs. CHAIRMAN AND MANAGING DIRECTOR	November 19, 2012
M MARY STELLA Vs. INDIAN ASSOCIATION FOR SAVINGS AND CREDIT REPRESENTED BY ITS EMPLOYEE R SIVAKUMAR	February 9, 2012
M MICHAEL RAJ Vs. CANARA BANK	October 9, 2012
M MOHAN Vs. COMMISSIONER OF TIRUCHIRAPALLI MUNICIPAL CORPORATION	July 17, 2012
M MURUGAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL HIGH COURT COMPOUND MADRAS	June 5, 2012
M MURUGAN Vs. D SHANMUGHAM	November 23, 2012
M MUTHULAKSHMI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU SOCIAL WELFARE AND NUTRITION MEALS DEPARTMENT	October 1, 2012
M MUTHUSWAMI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT GOVERNMENT OF TAMILNADU FORT ST GEORGE	April 11, 2012
M MUTHUSWAMY Vs. P KANDASAMY	September 12, 2012
M NAGARAJAN Vs. SECRETARY TO GOVERNMENT	July 27, 2012
M NATARAJAN Vs. REGIONAL PASSPORT OFFICER	August 6, 2012
M NATARAJAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 19, 2012
M NEELAKANDAN Vs. PRESIDING OFFICER LABOUR COURT	February 23, 2012
M P SEKAR Vs. M KRISHNAN	October 31, 2012
M PALANI Vs. TAMIL NADU STATE TRANSPORT CORPORATION	October 15, 2012
M PALANICHAMY Vs. UNION OF INDIA	July 31, 2012
M PALANISAMY Vs. K KARVANNAN	August 3, 2012
M PALANISAMY S/O MUNIYANDI Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT LAW DEPARTMENT NEW DELHI	April 26, 2012
M PANDI Vs. DISTRICT COLLECTOR THENI DISTRICT	January 3, 2012
M PARASURAMAN Vs. SECRETARY TO GOVERNMENT	August 29, 2012
M PASUPATHI Vs. M N CHINNUSAMY	June 25, 2012
M PEER MOHAMMED Vs. GOVERNMENT OF TAMIL NADU REP BY THE SECRETARY TO THE GOVERNMENT	February 9, 2012
M PERIYASAMY Vs. R JAYARAMAN	January 12, 2012
M POOMINATHAN Vs. STATE ELECTION COMMISSIONER	August 24, 2012
M R BADRINARAYANA Vs. COMMISSIONER CORPORATION OF CHENNAI	July 4, 2012
M R GOVARTHANAM Vs. UBC REP BY ITS MANAGING PARTNER	July 10, 2012
M R KUMARA DEV Vs. BHAVANI	January 20, 2012
M RAGHUVARAN Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY DEPARTMENT OF HIGHER EDUCATION	March 14, 2012
M RAJAGOPAL Vs. GOVERNMENT OF INDIA	October 1, 2012
M RAJAMANI Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY HIGHWAYS DEPARTMENT CHENNAI	February 16, 2012
M RAJASEKARAN Vs. CHAIRMAN BOARD OF GOVERNANCE INDIAN INSTITUTE OF TECHNOLOGY	February 1, 2012
M RAJENDRAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	January 12, 2012
M RAJENDRAN Vs. K MANICKKAM; M S MARIYAPPA; NATIONAL INSURANCE COMPANY LIMITED	October 16, 2012
M RAJESHWARI Vs. DISTRICT COLLECTOR	September 3, 2012
M RAMANAN Vs. F CHRISTY	June 7, 2012
M RAMANATHAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE RAMANATHAPURAM	January 10, 2012
M RAMANATHAN Vs. GENERAL MANAGER	August 28, 2012
M RAMESH Vs. INSPECTOR OF POLICE D-6 ANNA SQUARE TRAFFIC INVESTIGATION	March 13, 2012
M RAMESH Vs. INSPECTOR OF POLICE	February 22, 2012
M RAMESH Vs. I KARTHI	January 24, 2012
M RANGANATHA PILLAI AND ORS Vs. ANANDAN	June 11, 2012
M RANGANATHAN Vs. RADHA ALIAS CHINNA THAMBI	June 4, 2012
M ROSY Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH	August 1, 2012
M S MANI Vs. V RAMALINGAM AND ORS	April 3, 2012
M S VIJAYAKUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK	March 12, 2012
M SAKTHIVEL Vs. DISTRICT COLLECTOR	July 5, 2012
M SALMAN FAROOK Vs. HON BLE DISTRICT JUDGE NAGAPATTINAM	February 22, 2012
M SAMIAPPAN Vs. DISTRICT COLLECTOR	February 24, 2012
M SARASWATHI Vs. DISTRICT COLLECTOR	August 21, 2012
M SARASWATHY Vs. DIRECTOR OF EMPLOYMENT AND TRAINING	June 5, 2012
M SARASWATHY Vs. REGISTRAR ADJUDICATING AUTHORITY	July 13, 2012
M SARAVANAN Vs. PRINCIPAL SECRETARY	August 8, 2012
M SELVARAJ Vs. T S R M SUBRAMANIYA IYER	January 18, 2012
M SELVARAJ S/O MARUTHA MUTHU Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA MEC DONALS ROAD TRICHY	April 27, 2012
M SELVASEKARAN Vs. R SUBRAMANI	July 17, 2012
M SENTHI KUMAR Vs. TAMIL NADU STATE LEVEL SCRUTINY	November 20, 2012
M SENTHILKUMAR Vs. SECRETARY TO GOVERNMENT	June 12, 2012
M SHENBHAGA KANI Vs. COMMISSIONER CORPORATION OF CHENNAI	July 16, 2012
M SHYAMALADEVI Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY	August 21, 2012
M SUBBAIYAN Vs. CHIEF ELECTION COMMISSIONER OF TAMIL NADU	January 6, 2012
M SUBRAMANI Vs. DIRECTOR DEPARTMENT OF INDUSTRIES AND COMMERCE	January 11, 2012
M SUNDARRAJAN Vs. DISTIRCT COLLECTOR DINDIGUL DISTRICT DINDIGUL	January 31, 2012
M SUNDARRAJAN Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT DINDIGUL AND TAHSILDAR PALANI TALUK, PALANI	January 31, 2012
M SURESH KUMAR Vs. UNION OF INDIA	November 10, 2012
M SYRIL BERNAD Vs. REGISTRAR, UNIVERSITY OF MADRAS	June 28, 2012
M THAMARAISELVI Vs. LATHA	November 1, 2012
M V KUGESAN AND ORS Vs. SUBATRA; ELANGOVAN	January 9, 2012
M VALARMATHY Vs. STATE REP BY SECRETARY TO GOVERNMENT HOME DEPARTMENT GOVERNMENT OF TAMIL NADU	May 9, 2012
M VALLIAMMAL Vs. M KALIAMOORTHY	February 20, 2012
M VASANTHI Vs. PECHIANNAN	March 5, 2012
M VEERSAMY Vs. STATE OF TAMILNADU	March 7, 2012
M VELMURUGAN Vs. MOTOR VEHICLES INSPECTOR GRADE II ENFORCEMENT WING	March 1, 2012
M VIGNESHVARAN Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION	February 22, 2012
M VIJAYKUMAR Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT CHENNAI	January 5, 2012
M. ABDUL NABI Vs. CANARA BANK GOMATHIPURAM BRANCH	August 3, 2012
M. ALAMELU Vs. K. GANESAN	July 31, 2012
M. AMALAN MOSES Vs. W.ISRAVEL	November 7, 2012
M. AMANULLAKHAN Vs. SECRETARY, MINISTRY OF ENVIRONMENT	September 4, 2012
M. ASHOKAN Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS DHARMAPURI CIRCLE COLLECTOR OFFICE COMPOUND DHARMAPURI AND THE DISTRICT FOREST OFFICER DHARMAPURI DIVISION COLLECTOR OFFICE COMPOUND DHARMAPURI	January 10, 2012
M. CHINNAIYAH Vs. NAINA MOHAMMED	July 30, 2012
M. CHITRA Vs. DIVISIONAL ENGINEER, HIGHWAYS DIVISIONAL OFFICE	April 3, 2012
M. DEVAMANI CHRISTOPHER, PRINCIPAL AND SECRETARY Vs. MADURAI KAMARAJ UNIVERSITY, REP. BY ITS REGISTRAR, PALKALAI NAGAR	March 26, 2012
M. DHANABAKKIAM Vs. M. MAYAVATHI	December 3, 2012
M. EDISON Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT	September 3, 2012
M. ISMAYIL Vs. INSPECTOR OF POLICE AIRPORT POLICE STATION, TRICHY	January 18, 2012
M. JEBASTIN JEYAKUMAR Vs. V. SATHIS BRUNO	March 15, 2012
M. KAJA MOHAIDEEN Vs. SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE REGIONAL UNIT	November 26, 2012
M. KARTHIKEYAN Vs. THE SUB REGISTRAR, ARRAKONAM SUB REGISTRAR OFFICE, ARRAKONAM, VELLORE DISTRICT	January 12, 2012
M. KEMPRAJ Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT, KANCHEEPURAM,	November 7, 2012
M. KUMAR Vs. TAMILNADU KHADI AND VILLAGE INDUSTRIES BOARD	April 25, 2012
M. MAHENDRAN Vs. STATE	November 22, 2012
M. MANI Vs. P. LATHA	September 13, 2012
M. MANOHARAN Vs. PRINCIPAL CONSERVATOR OF FOREST	September 14, 2012
M. MENAGA Vs. DIRECTOR, DIRECTORATE OF EMPLOYMENT AND TRAINING, GUINDY	February 29, 2012
M. MERY Vs. THE DIRECTOR GENERAL OF POLICE, KAMARAJAR ROAD, CHENNAI AND ORS.	June 11, 2012
M. MOHAMED HANIFA Vs. SPECIAL DIRECTOR OF ENFORCEMENT, DIRECTORATE OF ENFORCEMENT	November 6, 2012
M. MOHAMED SALEEM KHAN Vs. THE SECRETARY TO GOVERNMENT, TRANSPORT DEPARTMENT (HOME)	January 24, 2012
M. MURUGAN Vs. DISTRICT COLLECTOR	June 27, 2012
M. NAGARAJAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER	October 8, 2012
M. NATARAJAN Vs. ALEXENDAR MOHAN, INSPECTOR GENERAL OF POLICE	October 16, 2012
M. NAYAGAM Vs. THE CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT	August 2, 2012
M. PALANISAMY Vs. THE INSPECTOR OF POLICE THOLASAMPATTI POLICE STATION OMLUR TALUK, SALEM DISTRICT	April 2, 2012
M. PALANISAMY Vs. STATE OF TAMIL NADU	June 19, 2012
M. PANCHAMURTHY Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD., REP. BY ITS SR. REGIONAL MANAGER AT TRICHY A. SRINIVASAN	March 29, 2012
M. PANCHARATHINAM Vs. UNION OF INDIA	November 2, 2012
M. PARANJOTHI Vs. CHIEF ENGINEER/PERSONNEL TAMIL NADU	August 23, 2012
M. PATTURAJAN Vs. RAJEERANJAN, THE CHAIRMAN, TAMIL NADU	September 7, 2012
M. PERUMAL Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION	January 27, 2012
M. PONNAIYAN JOSEPH Vs. DIRECTOR OF TOWN PANCHAYATS	April 25, 2012
M. RADHA KRISHNAN Vs. COMMISSIONER, HINDU RELEGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	January 10, 2012
M. RAJA GOUNDER Vs. THE COMMISSIONER, COMMERCIAL TAXES DEPARTMENT	November 9, 2012
M. RAJASEKARAN Vs. T. HARICHANDRA LAL	June 27, 2012
M. RAJASEKARAN Vs. N. SUBRAMANIAM	March 15, 2012
M. RAMAKRISHNAN Vs. SARASWATHI	January 3, 2012
M. RAMESH KUMAR Vs. STATE OF TAMIL NADU	August 6, 2012
M. RATHINAM Vs. DIRECTOR GENERAL OF POLICE, STATE OF TAMIL NADU	August 28, 2012
M. RAVI Vs. COMMISSIONER, KULITHALAI PANCHAYATH UNION	April 16, 2012
M. REGUPATHY Vs. GENERAL MANAGER, STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LIMITED	July 30, 2012
M. SANJAY GANDHI Vs. SUPERINTENDENT OF POLICE, THANJAVUR	August 16, 2012
M. SANKAR Vs. ASSISTANT DIRECTOR	July 25, 2012
M. SEENIAMMAL Vs. GOVERNMENT OF TAMIL NADU	April 16, 2012
M. SEKAR Vs. THE TAMIL NADU STATE MARKETING CORPORATION LTD., (TASMAC)	November 26, 2012
M. SEKAR Vs. P. MADESHWARAN	April 19, 2012
M. SELLAMUTHU Vs. M. SAMIYATHAL	November 6, 2012
M. SENTHIL Vs. BRANCH MANAGER, LIC HOUSING FINANCE LIMITED	July 10, 2012
M. SIVARAMAN Vs. S. VEERARAGHAVAN	February 15, 2012
M. SUDHAKAR @ MADHAN Vs. D. BHAKTHA SINGH	September 4, 2012
M. SUNDARAVALLI Vs. SECRETARY TO GOVERNMENT	August 21, 2012
M. THANGADURAI Vs. CHAIRMAN, TAMIL NADU GENERATION OF ELECTRICITY	July 24, 2012
M. THANGAPANDI Vs. ORIENTAL INSURANCE COMPANY LTD.	December 18, 2012
M. THARUJIDEEN Vs. DISTRICT COLLECTOR, RAMANATHAPURAM	June 20, 2012
M. VALARMATHY Vs. STATE REP.BY THE SECRETARY TO GOVERNMENT	May 9, 2012
M. VALLIMANOHARAN Vs. STATE REP BY THE SECRETARY SCHOOL EDUCATION DEPARTMENT	August 23, 2012
M. VEERABHATHIRAN Vs. THE DISTRICT COLLECTOR	January 11, 2012
M.A. PEER MOHAMED Vs. K.M. ISAKKIMUTHU PANDIAN	March 30, 2012
M.A.K. BALAKRISHNAN & OTHERS Vs. P. CHANDRAN & OTHERS	July 3, 2012
M.A.PAUL Vs. DIVISIONAL RAILWAY MANAGER	August 28, 2012
M.ABDUL AZEEZ Vs. P.R.R.M.JEGANNATHAN CHETTIAR	December 18, 2012
M.ANBAZHAKAN Vs. DIVISIONAL RETAIL SALES MANAGER INDIAN OIL CORPORATION LIMITED	November 20, 2012
M.ANTONY SAMY SURESH Vs. S.JOSEPH RAJAN	August 24, 2012
M.BANUPRIYA Vs. M.LAKSHMI	October 1, 2012
M.CHANDRABABU Vs. R.THANGARAJ	December 17, 2012
M.CHANDRAN Vs. DIRECTOR OF SCHOOL EDUCATION	November 15, 2012
M.DIWAKAR Vs. STATE LEVEL SCRUTINY COMMITTEE	October 18, 2012
M.F. THANGARAJA Vs. COMMISSIONER OF TECHNICAL EDUCATION, THE DIRECTORATE OF TECHNICAL EDUCATION, GUINDY	March 30, 2012
M.G.R.EDUCATIONAL AND RESEARCH INSTITUTE Vs. UNION OF INDIA	November 9, 2012
M.INDRANI Vs. PRINCIPAL SECRETARY / COMMERCIAL OF COMMERCIAL TAXES	November 20, 2012
M.JAYAPAL Vs. M.N.SAMPATH	December 6, 2012
M.JEYANTHI MEENAMBIGAI Vs. GOVERNMENT OF TAMIL NADU	October 11, 2012
M.K. SAHUL HAMEED Vs. N. ABDUL HUG	August 28, 2012
M.K. SARASWATHI Vs. UNION OF INDIA	September 18, 2012
M.K.S.SHIPPING AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS	October 15, 2012
M.KAMALA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICE	September 20, 2012
M.KARUPPASAMY Vs. SUB INSPECTOR OF POLICE	December 19, 2012
M.KESAVAN Vs. SUPERINTENDING ENGINEER	September 25, 2012
M.KRISHNASAMY Vs. MEMBER SECRETARY OF CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	September 25, 2012
M.LAKSHMI Vs. M.MUNIYANDI	December 21, 2012
M.M.THURAI Vs. P.BINEKAS SELVAKUMAR GNANARAJ	December 6, 2012
M.MADHAN MOHAN Vs. STATE OF TAMIL NADU	December 6, 2012
M.MANI Vs. DEPUTY SUPERINTENDENT OF POLICE	November 7, 2012
M.MURUGESAN Vs. INSPECTOR OF POLICE	August 3, 2012
M.MUTHURAJ Vs. STATE	November 20, 2012
M.MUTHUSAMY Vs. AGRICULTURAL PRODUCTION COMMISSIONER	August 14, 2012
M.N.KARUPPANNA GOUNDER Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 9, 2012
M.NEDUNCHEZIAN Vs. SECRETARY TO GOVERNMENT	August 14, 2012
M.P.PREMKUMAR Vs. STATE OF RAJASTHAN	September 3, 2012
M.PALANI Vs. R.ANTONY FRANCIS	October 12, 2012
M.PARTHIBAN Vs. STATE OF TAMIL NADU	October 9, 2012
M.PATCHI RAJAN Vs. PROTECTION OFFICER	December 13, 2012
M.PATTAMMAL Vs. INSPECTOR OF POLICE THEPPAKULAM POLICE STATION MADURAI DISTRICT	March 30, 2012
M.PETER Vs. S.SUBRAMANIAN	December 10, 2012
M.PUGALVANAN Vs. DISTRICT COLLECTOR	November 7, 2012
M.R. KANNAN Vs. DIRECTOR GENERAL OF POLICE	August 17, 2012
M.R.SRINIVASAN Vs. STATE OF TAMILNADU	August 27, 2012
M.RAMANI Vs. R.NATARAJAN	September 18, 2012
M.RAMASAMY Vs. S.DURAISAMY	August 6, 2012
M.RAMASAMY Vs. CHIEF SECRETARY	November 1, 2012
M.RAMASAMY Vs. PAPPATHI	September 11, 2012
M.S. ALAGARSAMY Vs. SECRETARY, CO-OPERATIVE, FOOD AND CONSUMER PROTECTION DEPARTMENT	April 16, 2012
M.S. HOHAMMED JAHABAR KADIRI Vs. G. GOVINDARAJU	February 7, 2012
M.S.M. ABDUL RAHEEM Vs. PRECIOUS CARRYING CORPORATION (P) LIMITED	June 29, 2012
M.S.S.JEYAVELGANDHAN Vs. SECRETARY TO GOVERNMENT	November 6, 2012
M.S.SETHURAMARAJA Vs. STATE OF TAMIL NADU	December 13, 2012
M.SELVAKUMAR Vs. INSPECTOR OF POLICE	November 23, 2012
M.SELVARAJ Vs. K.PITCHAIRAJ	December 20, 2012
M.SHENBAGALAKSHMI Vs. UNION OF INDIA	June 7, 2012
M.SRINIVASAN Vs. STATE ELECTION COMMISSIONER	December 14, 2012
M.SUBRAMANIAM Vs. TAMIL NADU INFORMATION COMMISSION	June 18, 2012
M.SUBRAMANIAM Vs. ADS EDUCATIONAL TRUST	November 2, 2012
M.SUDALAIMANI Vs. S.UMAIYAL	December 20, 2012
M.SURULI RAJA Vs. STATE REP. BY THE INSPECTOR OF POLICE	November 2, 2012
M.SUSEELA Vs. UNION OF INDIA	June 15, 2012
M.VALLIMANOHARAN Vs. STATE REP.BY THE SECRETARY	November 9, 2012
M/S HARIHAR ALLOYS PRIVATE LIMITED Vs. SUPERINTENDING ENGINEER	October 8, 2012
M/S MULTI SEATS PVT LTD REP BY ITS DIRECTOR PRATIBHA Vs. ASSISTANT COMMERCIAL TAX OFFICER	February 3, 2012
M/S REGENCY OFFICERS AND WORKERS Vs. M/S REGENCY CERAMICS LTD.	June 26, 2012
M/S UCAL FUEL SYSTEMS LIMITED Vs. THE PRINCIPAL LABOUR COURT	August 7, 2012
M/S. ARAVIND LABORATORIES Vs. INFOTEK SOFTWARE & SYSTEMS PVT. LTD.	June 15, 2012
M/S. IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. K. PALANIYAMMAL	September 25, 2012
M/S. KARTHICK & COMPANY Vs. M/S. VADIVEL SIZING & WEAVING MILLS PRIVATE LIMITED	March 29, 2012
M/S. MAHAVEER BUTTON MANUFACTURING COMPANY REPRESENTED BY PROPRIETRIX SMT. CHANDRAKANTHA MAHAVEER BUTTON MANUFACTURING COMPANY Vs. V. MANOJ	April 9, 2012
M/S. MEENA HARDWARES, REP. BY ITS PROPRIETOR, MR. CHAMPALAL MAIN ROAD, KANAKAMMACHATRAM, TIRUTTANI Vs. THE APPELLATE DEPUTY COMMISSIONER (CT) V, KANCHEEPURAM AND THE COMMERCIAL TAX OFFICER, TIRUTTANI ASSESSMENT CIRCLE, TIRUTTANI	September 25, 2012
M/S. NATIONAL INSURANCE COMPANY LIMITED Vs. GEETHA	March 20, 2012
M/S. R.K. PRODUCTIONS PVT. LTD. Vs. BHARAT SANCHAR NIGAM LIMITED & 19 OTHERS	October 30, 2012
M/S. SATHYA SUPPLIERS REP. BY ITS PROPRIETOR S. VENU, S/O. N. SUBRAMANIAN (LATE),NO. 28/396, BAJANAI KOIL STREET, POONDI VILLAGE & POST, WALAJA TALUK, VELLORE DISTRICT PIN CODE-632513 Vs. THE DISTRICT COLLECTOR, VELLORE, VELLORE DISTRICT,	February 20, 2012
M/S. STERLING HOLIDAY RESORTS Vs. CENTRAL GOVERNMENT SECRETARY	October 30, 2012
M/S. WHITE LIGHT GROUP Vs. THE ASSISTANT COMMISSIONER (CT)	November 27, 2012
M/S.ADD PRINT ENTERPRISES Vs. M/S.MOHAN IMPRESSIONS PVT LTD.	July 4, 2012
M/S.NATIONAL INSURANCE COMPANY LTD Vs. B.KRISHNAVENI	October 5, 2012
M/S.SHARP TOOLS MACHINERY DIVISION Vs. M/S.ARC TEC SYSTEMS LTD	October 1, 2012
M/S.TRIVENI ALLOYS LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	September 14, 2012
M/S.UNITED INDIA INSURANCE COMPANY LTD Vs. S.JAYACHANDRA	October 10, 2012
MA.GOUTHAMAN Vs. STATE OF TAMILNADU	October 31, 2012
MAALAIAYAMMAL Vs. STATE BY THE INSPECTOR OF POLICE	July 2, 2012
MAAN SAROVAR PARAS BUILDERS PVT. LTD Vs. GOPALDAS DWARAKADAS FAMILY TRUST ESTATE	September 24, 2012
MADASAMY Vs. STATE REP. BY ITS INSPECTOR OF POLICE	July 10, 2012
MADHAIYAN Vs. N. RAMESH BABU	August 24, 2012
MADHU Vs. P SATHYANARAYANAN; UNITED INDIA INSURANCE CO , LTD	October 18, 2012
MADHUSHINI BOARDING & LODGING Vs. THE STATE OF TAMIL NADU	September 5, 2012
MADIVADHANAM Vs. SAROJA	April 20, 2012
MADRAS CORPORATION RED FLAG UNION REP BY ITS GENERAL SECRETARY Vs. GOVT.OF TAMIL NADU	January 3, 2012
MADRAS FERTILIZERS LTD Vs. ESI CORPORATION	December 13, 2012
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs. UNION OF INDIA	February 6, 2012
MADRAS REFINERIES LIMITED Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES SAROJINI HOUSE 6 BHAGWAN DASS ROAD NEW DELHI	April 26, 2012
MADRAS UNIVERSITY STAFF ASSOCIATION Vs. STATEOF TAMIL NADU	April 4, 2012
MADRAS UNIVERSITY TEACHER'S ASSOCIATION Vs. UNIVERSITY OF MADRAS	November 2, 2012
MADURA COATS LTD. Vs. ASSTT. COMMISSIONER OF C. EX.	October 29, 2012
MADURA COATS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE	April 24, 2012
MADURAI CENTRAL MARKET VEGETABLES PERISHABLE COMMODITIES Vs. VILANGUDI PANCHAYAT UNION	April 23, 2012
MADURAI K K NAGAR VEETU URIMAIYALARGAL POTHU NALA SANGAM Vs. MADURAI CITY MUNICIPAL CORPORATION	June 19, 2012
MADURANTAGAM CO-OPERATIVE SUGAR MILLS Vs. THE PRESIDING OFFICER INDUSTRIAL TRIBUNAL	January 25, 2012
MADURANTAKKAM CO OP SUGAR MILLS LTD REP BY ITS SPECIALOFFICER Vs. JOINT COMMISSIONER OF LABOUR	February 7, 2012
MAHADEVAN Vs. STATE BY INSPECTOR OF POLICE	August 3, 2012
MAHALINGAM AND ORS. Vs. THE SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD CHENNAI ELECTRICITY DISTRIBUTION CIRCLE (CENTRE) VALLUVAR KOTTAM HIGH ROAD NUNGAMBAKKAM CHENNAI-34,	January 27, 2012
MAHARAJA ENGINEERING COLLEGE FOR WOMEN Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	August 2, 2012
MAHBOOB BASHA Vs. TAMIL NADU WAKF BOARD	July 25, 2012
MAHENDER GOYAL Vs. KADAMBA INTERNATIONAL	August 14, 2012
MAHESWARI Vs. ADDITIONAL SECRETARY	December 5, 2012
MAJESTIC IMPEX Vs. THE COMMISSIONER OF CUSTOMS, SEA PORT (EXPORTS)	November 7, 2012
MAJITHA BEGUM Vs. VAHEETHA	November 28, 2012
MALAICHAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME DEPARTMENT	February 28, 2012
MALAYA GOUNDER Vs. NACHIAPPA GOUNDER	March 16, 2012
MALLIGA Vs. VEERASAMY PADAYATCHI	October 9, 2012
MALLIGA WIFE OF C JAYARAMAN Vs. NAGAMMAL W/O OF SUBBURAYALU MAISTRY AND ORS	July 10, 2012
MALOLAN EDUCATIONAL TRUST Vs. MEMBER-SECRETARY ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	August 21, 2012
MANAGEMENT Vs. H JAYALINE RAMOLA	January 9, 2012
MANAGEMENT Vs. PRESIDING OFFICER	December 18, 2012
MANAGEMENT Vs. PRESIDING OFFICER/ DEPUTY COMMISSIONER OF LABOUR	February 24, 2012
MANAGEMENT Vs. PRESIDING OFFICER	September 11, 2012
MANAGEMENT COIMBATORE DISTRICT CENTRAL COOPERATIVE BANK LTD Vs. P THANGAMUTHU	January 2, 2012
MANAGEMENT EIH ASSOCIATED HOTELS LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI	October 5, 2012
MANAGEMENT GLEM BROOK ESTATE Vs. PLANTATION OFFICER	January 30, 2012
MANAGEMENT GOBICHETTIPALAYAM AGRI PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD Vs. G K PACHIAPPAN	February 7, 2012
MANAGEMENT GORDON WOODROFFE LIMITED Vs. PRESIDING OFFICER	July 27, 2012
MANAGEMENT OF ANNAMALAI UNIVERSITY Vs. M VENKATACHALAM	November 28, 2012
MANAGEMENT OF ATHOOR PUDHUPETTAI PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. P KRISHNAN	June 5, 2012
MANAGEMENT OF AXLES INDIA LIMITED Vs. PRESIDING OFFICER	August 28, 2012
MANAGEMENT OF CATERPILLAR INDIA PVT. LTD Vs. PRESIDING OFFICER	September 28, 2012
MANAGEMENT OF DESK TO DESK COURIER AND CARGO LTD Vs. M PRADEEPKUMAR	June 5, 2012
MANAGEMENT OF GEMINI COLOUR LAB VEMBULIAMMAN KOIL STREET REP BY ITS ADMINISTRATIVE OFFICER M K BHARATHI Vs. S RAMANATHAN	June 5, 2012
MANAGEMENT OF GREAVES COTTON LTD Vs. G SRINIVASAN	July 20, 2012
MANAGEMENT OF HANIL TUBE INDIA PVT LTD REP BY ITS ASST GENERAL MANAGER FINANCE Vs. COMPETENT AUTHORITY AND INSPECTOR OF FACTORIES	February 1, 2012
MANAGEMENT OF HOLWART ENGINEERING COMPANY REP BY ITS SOLE PROPRIETOR R RAMAMOORTHY Vs. S DHANASEKAR	January 10, 2012
MANAGEMENT OF INFOSYS BPO LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	March 27, 2012
MANAGEMENT OF INTERNATIONAL TRADING CO Vs. PRESIDING OFFICER	March 14, 2012
MANAGEMENT OF K S B PUMPS LIMITED Vs. PRESIDING OFFICER	April 11, 2012
MANAGEMENT OF KALAPATTY P A C B Vs. DEPUTY COMMISSIONER OF LABOUR	January 2, 2012
MANAGEMENT OF KANDASAMY SPINNING MILLS PRIVATE LTD Vs. PRESIDING OFFICER	October 5, 2012
MANAGEMENT OF KARATHOZUVU PRIMARY AGRICULTURE COOPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT	January 4, 2012
MANAGEMENT OF KEMPF LTD. Vs. LABOUR COURT,COIMBATORE	June 27, 2012
MANAGEMENT OF MALINI TEXTILES PRIVATE LTD CHINNAMPALAYAM Vs. PRESIDING OFFICER COIMBATORE	January 6, 2012
MANAGEMENT OF MAYA APPLIANCES LIMITED OLD MAHABALIPURAM ROAD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	January 2, 2012
MANAGEMENT OF MELANMAI Vs. SEYALALAR	October 15, 2012
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. PRESIDING OFFICER	June 28, 2012
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD. Vs. THIRU D. CHINNATHU GOWNDER & ANR.	July 6, 2012
MANAGEMENT OF SUNDARAM FASTENERS LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM	June 5, 2012
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPN LTD Vs. PRESIDING OFFICER	January 2, 2012
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER	June 28, 2012
MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	June 13, 2012
MANAGEMENT OF TRIDENT Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI	June 5, 2012
MANAGEMENT OF VELAN TEXTILE PVT LTD Vs. PRESIDING OFFICER	January 9, 2012
MANAGEMENT OF WAVIN INDIA LTD Vs. PRINCIPAL LABOUR COURT	July 27, 2012
MANAGEMENT PARK TOWN CO-OPERATIVE WHOLE STORES LTD Vs. G ACHUTHAN	July 26, 2012
MANAGEMENT PIONEER PROCESSING Vs. PRESIDING OFFICER LABOUR COURT SALEM	March 16, 2012
MANAGEMENT S.P(SPL.)90 VISWANATHAN PRIMARY AGRICULTURAL CO-OPERATIVE BANK VISWANATHAM Vs. APPELLATE AUTHORITY UNDER TAMILNADU SHOPS AND ESTABLISHMENTS ACT	June 7, 2012
MANAGEMENT SARASWATHI VIDYALAYA MATRICULATION HIGHER SECONDARY SCHOOL Vs. JOINT COMMISSIONER OF LABOUR	January 6, 2012
MANAGEMENT STATE EXPRESS TRANSPORT CORPORATION T N LTD Vs. JOINT COMMISSIONER OF LABOUR CONCILIATION CHENNAI	February 3, 2012
MANAGEMENT T P S PLANTATION B DIVISION BY ITS PROPRIETOR S SELVARAJ Vs. INSPECTOR OF PLANTATIONS YERCAUD SALEM DISTRICT	January 30, 2012
MANAGEMENT TAMIL NADU Vs. K RAMRAJ	October 15, 2012
MANAGEMENT TAMIL NADU STATE TRANSPORT Vs. JOINT COMMISSIONER OF LABOUR	November 27, 2012
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM	January 12, 2012
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	February 3, 2012
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. JOINT COMMISSIONER OF LABOUR CONCILIATION CHENNAI	February 2, 2012
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM	February 6, 2012
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. JOINT COMMISSIONER OF LABOUR	March 7, 2012
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD REP BY ITS MANAGING DIRECTOR Vs. JOINT COMMISSIONER OF LABOUR CHENNAI	January 5, 2012
MANAGEMENT TAMILNADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION III LTD Vs. K RAMAMOORTHY	March 14, 2012
MANAGEMENT UNITED INSURANCE COMPANY LIMITED Vs. KATHAPERUMAL	December 21, 2012
MANAGEMENT VIRUDHUNAGAR DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. ASSISTANT COMMISSIONER OF LABOUR	September 27, 2012
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION Vs. M. CHITRAM PILLAI	June 21, 2012
MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER AND ORS	November 1, 2012
MANAGEMENTOF INDIAN BANK Vs. PRESIDIND OFFICER	January 28, 2012
MANAGEMENTSTATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LTD Vs. COMMISSIONER OF LABOUR	June 7, 2012
MANAGER ,UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHANMUGAM	December 3, 2012
MANAGER NEEDLE INDUSTRIES (INDIA) LIMITED Vs. R. BOJAN	June 22, 2012
MANAGER NEEDLE INDUSTRIES INDIA LTD Vs. R BOJAN	March 16, 2012
MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. S UMMAL MARJUNABEEVI	April 20, 2012
MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. KRISHNAMMAL AND ORS	December 14, 2012
MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUMATHI; D KAMALA DEVI AND ORS	December 19, 2012
MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. TMT MANJULA; A JAILANI; LADASAMY	November 29, 2012
MANAGING DIRECTOR Vs. D VENKATESAN	September 18, 2012
MANAGING DIRECTOR Vs. N SADAYAPILLAI	December 13, 2012
MANAGING DIRECTOR Vs. PRESIDING OFFICER	November 22, 2012
MANAGING DIRECTOR Vs. SUBRAMANI	September 13, 2012
MANAGING DIRECTOR Vs. K. BALASUBRAMANIAN	September 25, 2012
MANAGING DIRECTOR Vs. KASTHURI	September 26, 2012
MANAGING DIRECTOR Vs. R.ANNAMMAL	August 24, 2012
MANAGING DIRECTOR Vs. MAHESWARI	July 2, 2012
MANAGING DIRECTOR Vs. C UMA MAHESWARI	September 4, 2012
MANAGING DIRECTOR Vs. S.RAJESHWARI	September 4, 2012
MANAGING DIRECTOR Vs. SUBRAMANIAN	December 3, 2012
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION THIRUPATHI CHITTOOR DISTRICT ANDRA PRADESH Vs. T K SUBRAMANIAN	April 4, 2012
MANAGING DIRECTOR CHENNAI METROPOLITAN TRANSPORT CORPORATION LTD Vs. LUCKY JOSEPH AND ORS	October 3, 2012
MANAGING DIRECTOR DHEERAN CHINNAMALAI TRANSPORT CORPORATION TIRUCHIRAPPALLI Vs. R RAJENDRAN	June 6, 2012
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD CHENNAI Vs. K PALANISAMY	June 6, 2012
MANAGING DIRECTOR PENTAFOUR PRODUCTS LTD Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT CHENNAI	June 5, 2012
MANAGING DIRECTOR STATE EXPRESS TRANSPORTATION CORPORATION LTD Vs. SHAMEEM ALIAS SHAMEER MUNISA	July 18, 2012
MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. BANNARIAMMAN MODERN RICE MILL	July 3, 2012
MANAGING DIRECTOR TAMIL NADU KUDINEER VADIGAL VARIYAM Vs. TAMIL NADU KUDINEER VADIGAL VARIYA OOZHIYAR CENTRAL ORGANISATION REP BY ITS GENERAL SECRETARY	February 14, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. MANIMEHALAI	June 21, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. S.GANESAN	December 21, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION Vs. PURUSOTHAMAN S/O EGARAJ	July 13, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. B SIVASHANKARAN AND ANR	March 14, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. GIRIJA	July 26, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SEKAR	July 18, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. ANJAMAL	June 14, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. CHINNAMMAL	June 6, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. K RANGASAMY	June 7, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER	January 4, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M PARTHASARATHY	February 22, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. T.SARASWATHI	December 11, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. CHELLAMUTHU	September 25, 2012
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. V SANTHIYA	January 2, 2012
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	February 14, 2012
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD Vs. D VENUGOPAL AND ANOTHER	December 11, 2012
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. S. SYED GHOUSE	March 19, 2012
MANAGING DIRECTOR, TAMIL MADU STATE TRANSPORT CORPORATION Vs. P R MUTHUKANI AND ORS	December 12, 2012
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MINOR PRIYA	March 27, 2012
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION-II) LTD Vs. P MURUGAN	July 17, 2012
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. THEIVANAI; RAMASAMY; SHANTHAMANI; RAMATHAL	July 30, 2012
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD , TRICHY DIVISION I, TRICHY Vs. SIVAKAMI AND ORS	October 19, 2012
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. SUSEELA	March 20, 2012
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. THANGARAJ	March 26, 2012
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. E. HUMAYUN SHERIFF	December 6, 2012
MANAGING DIRECTOR, TAMIL STATE TRANSPORT CORPORATION, SALEM Vs. PUSHPA AND ORS	December 12, 2012
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION Vs. S. AMUTHA	July 20, 2012
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION KUMBAKONAM LIMITED Vs. S AMUTHA AND ORS	July 20, 2012
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. MANIMEKALAI AND ORS	October 4, 2012
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. R BANUMATHI; R SIVASANKARI AND ORS	November 7, 2012
MANAGING DIRECTORTAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. ABIDABI	June 6, 2012
MANAKULA VINAYAGAR ACADEMY OF HIGHER EDUCATION PUDUCHERRY Vs. UNION OF INDIA REP BY ITS SECRETARY DEPARTMENT OF HIGHER EDUCATION NEW DELHI	February 14, 2012
MANDAVELIPAKKAM T N HOUSING BOARD ALLOTMENT RESIDENTS WELFARE ASSON REP BY ITS PRESIDENT MR K KESAVAN Vs. GOVERNMENT OF TAMILNADU REP. BY ITS SECRETARY HOUSING AND URBAN DEVELOPMENT DEPARTMENT FORT CHENNAI	January 4, 2012
MANGAIARKARASI Vs. K P LATHA	February 16, 2012
MANGAYARKARASI Vs. NATARAJAN	January 2, 2012
MANIAMMAI Vs. KANTHAROOBI AMMAL	February 7, 2012
MANICKAM Vs. STATE REP. BY THE INSPECTOR OF POLICE	January 31, 2012
MANICKAM Vs. DISTRICT EDUCATIONAL OFFICER	September 4, 2012
MANICKAM MOOPAN Vs. LAKSHMI	March 9, 2012
MANIKANDAN Vs. STATE	November 7, 2012
MANIKANDAN KOLANDAIVELU Vs. BHARAT PETROLEUM CORPORATION LTD	July 20, 2012
MANIMEGALAI Vs. STATE OF TAMIL NADU	November 5, 2012
MANIMEGHALAI Vs. T.K. NATARAJAN	February 24, 2012
MANIVANNAN Vs. VALARMATHI	November 8, 2012
MANIVANNAN Vs. TAMILNADU ELECTRICITY BOARD REP BY JUNIOR ENGINEER MUGGAPPAIR	March 8, 2012
MANJA BEEVI Vs. IBRAHIM	February 9, 2012
MANJULA Vs. STATE, REPRESENTED BY THE INSPECTOR OF POLICE	January 3, 2012
MANNANGATTI KOUNDER Vs. KUPPU	August 14, 2012
MANNATHAN Vs. CHINNU ALIAS PACHIAPPAN	February 3, 2012
MANNATHAN, S/O LATE PERIANNAN AND ORS Vs. S RAJAGOPAL, S/O SRINIVASA GOUNDER AND ORS	September 27, 2012
MANOHARAN Vs. SUDHA S. RAO	March 14, 2012
MANOKARAN GANAPATHY DEVAR AND ORS Vs. ALAMELU AND ORS	February 14, 2012
MANORANJITHAM Vs. NATESAN	January 12, 2012
MARAKKAL Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD	February 10, 2012
MARAPPA GOUNDER Vs. KANDASAMY GOUNDER	February 2, 2012
MARAPPAN Vs. T.K.RAMASAMY	November 1, 2012
MARIA ANTHONY XAVIER Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD	May 3, 2012
MARIA ARULAYI Vs. ANTHONIYAL	December 21, 2012
MARIAMMAL Vs. PROPRIETOR YAZHINI TRANSPORTS	September 4, 2012
MARIAPPAN Vs. STATE, REPRESENTED BY THE INSPECTOR OF POLICE	February 24, 2012
MARIAPPAN Vs. SECRETARY TO THE GOVERNMENT	November 8, 2012
MARIAPPAN Vs. KALIAMMAL	June 11, 2012
MARIAPPAN Vs. PAULRAJ, RADHA MONY AND DAVID	November 6, 2012
MARIMUTHU Vs. MUTHULAKSHMI	November 7, 2012
MARIS LODGE Vs. THE COMMISSIONER OF PROHIBITION & EXCISE EZHILAGAM	September 5, 2012
MARITIME INSTITUTE ASSOCIATION REP BY ITS SECRETARY Vs. DIRECTOR GENERAL OF SHIPPING	July 18, 2012
MARKETING SUPERINTENDENT Vs. C MURUGANANDAM	September 5, 2012
MARTHA MERIYL REBELLO Vs. G.NIRMALADEVI	July 9, 2012
MARTHANDAM HINDU PRIMARY SCHOOL REP. BY ITS SECRETARY M. GANESAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER TIRUNELVELI	March 26, 2012
MARTHE RANJANI Vs. UNION OF INDIA	October 17, 2012
MARY Vs. RAJENDRAN	February 1, 2012
MARY JECINTHA Vs. JOSEPH MARY	June 27, 2012
MARY JEYARANI Vs. THE COMMISSIONER CORPORATION OF MADRAS	January 5, 2012
MARY SHANTHI AND ORS Vs. ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT, TIRUVANNAMALAI	September 20, 2012
MASAMMAL Vs. KAMALAM	October 29, 2012
MASILAMANI Vs. STATE, BY THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION, DINDIGUL	January 24, 2012
MASILAMANI Vs. MOORTHY	July 25, 2012
MATHU SREE AKKABAI AMMANI CHARITABLE TRUST Vs. SAMIKKANNU, REP. BY POWER AGENT MOHAN	July 24, 2012
MAXIMA ELECTRONICS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	July 19, 2012
MAYANDI Vs. ANANTHAMMAL	February 10, 2012
MAYILVAGANAN ALIAS MAYIL Vs. STATE, REP BY INSPECTOR OF POLICE	December 10, 2012
MDR CRANES AND INFRASTRUCTURE (P) LTD Vs. L & T FINANCE LTD	October 8, 2012
MEDOPHARM MOHAN MANSION NO 1 THIRU VI KA ROAD CHENNAI Vs. JOINT SECRETARY TO THE GOVT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE	April 27, 2012
MEENAKSHI SUNDARAM Vs. COMMISSIONER, SIVAGANGAI MUNICIPALITY	February 8, 2012
MEENAKUMARI Vs. IYYER	October 9, 2012
MEENAL ALIAS PERIYANAYAGI Vs. S RAVISHANKAR	July 27, 2012
MEERA RAJU Vs. STATE BANK OF TRAVANCORE	September 17, 2012
MEERA THINAKARAN Vs. STATE OF TAMIL NADU	March 14, 2012
MEERADEVI THARANI VENTHAN Vs. THE STATE ELECTION COMMISSIONER, TAMIL NADU STATE ELECTION COMMISSION	January 31, 2012
MEERAN ALIAS ASHOK Vs. STATE REP.BY THE INSPECTOR OF POLICE	November 6, 2012
MEERASA SAHIB Vs. SHAHJAHAN	March 16, 2012
MEGALA TRADERS REP BY ITS PROPRIETOR M S RANJITH Vs. DISTRICT COLLECTOR VELLORE	February 6, 2012
MEGATHAS Vs. STATE OF TAMIL NADU	March 7, 2012
MEHANAVATHY Vs. PUNYAKODI	November 8, 2012
MEMBER SECRETARY TAMIL NADU STATE LEGAL SERVICES AUTHORITY HIGH COURT COMPOUND MADRAS Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY DEPARTMENT OF ENVIRONMENT AND FOREST CHENNAI	August 29, 2012
MERI Vs. COMMISSIONER OF POLICE	March 20, 2012
METAFILMS INDIA LTD REP BY ITS DIRECTOR V RAJENDRAN Vs. INSPECTOR GENERAL OF REGISTRATION	April 17, 2012
METECNO (INDIA) PRIVATE LTD Vs. AUTHORITY FOR ADVANCE CLARIFICATION AND ADVANCE RULING	September 4, 2012
METROPOLITAN TRANSPORT CORPORATION Vs. A NAGARATHINAM	August 22, 2012
METROPOLITAN TRANSPORT CORPORATION LTD Vs. K ANURADHA AND ORS	August 7, 2012
METROPOLITAN TRANSPORT CORPORATION LTD Vs. N THIRUMAL	March 30, 2012
METTUR SPINNING MILLS LTD REP BY ITS DIRECTOR SRI P SRINIVASAN T N K HOUSE Vs. DISTRICT COLLECTOR SALEM DISTRICT	March 7, 2012
METTUR TEXTILES MILL QUARTERS RESIDENTS WELFARE SOCIETY Vs. OFFICIAL LIQUIDATOR	September 6, 2012
METTUR TEXTILES MILL QUARTERS RESIDENTS WELFARE SOCIETY Vs. OFFICIAL LIQUIDATOR	November 19, 2012
MICHAEL FRENCH Vs. PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA	February 2, 2012
MICHAEL HART Vs. NINESTARS INFORMATION TECHNOLOGIES LTD	June 29, 2012
MICHAEL IRWIN FRANCIS Vs. TREVOR CHATLIER	July 30, 2012
MICHAEL S REP BY ITS PARISH PRIEST Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD	February 7, 2012
MICHAELRAJ Vs. RAMAMURTHY CHETTIAR	June 7, 2012
MICRO CARBONATES (P) LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS (REFUNDS)	November 6, 2012
MICROWEB ENTERPRISES PVT. LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS (DEPB) NO. 60	October 11, 2012
MILLION FASHIONS REPRESENTED BY ITS PROPRIETOR MR P ARVIND KUMAR Vs. ASSISTANT COMMISSIONER OF CUSTOMS SPECIAL INTELLIGENCE AND INVESTIGATION BRANCH	February 27, 2012
MINOR ABARNADEVI Vs. KANDASAMY	February 6, 2012
MINOR B MONISHA NARAYANI Vs. EMERALD VALLEY PUBLIC SCHOOL	July 26, 2012
MINOR BALAKUMARAN Vs. GUNASEKARAN	June 7, 2012
MINOR D.JOTHIMANI Vs. M.ABBAS	September 14, 2012
MINOR JENITHA JEBA ROOPA Vs. GOVERNMENT OF TAMIL NADU	September 21, 2012
MINOR KESAVAN Vs. A SENGODAN	July 18, 2012
MINOR MUTHULAKSHMI Vs. GOVERNMENT OF TAMIL NADU	January 25, 2012
MINOR PERIYASAMY AND ORS Vs. MARIMUTHU AND ORS	March 29, 2012
MINOR SUBASH KAILAINATHAN Vs. BRANCH MANAGER, INDIAN OVERSEAS BANK	August 3, 2012
MINOR SURESH Vs. BRANCH MANAGER	June 12, 2012
MINOR V HARSHAN Vs. CHAIRMAN	July 20, 2012
MINOR V VISHAL Vs. THE GOVERNMENT OF TAMIL NADU	August 2, 2012
MINOR V.VISHAL Vs. GOVERNMENT OF TAMIL NADU	August 2, 2012
MINOR VIJI @ VIJAYALAKSHMI Vs. S M JOSE; NEW INDIA ASSURASNCE COMPANY LTD	June 14, 2012
MINOR VIMAL KUMAR Vs. VENKTESAN	October 30, 2012
MINOR VINODHINI Vs. A.TAMILARASAN	September 18, 2012
MINOR Y VANDANA Vs. COMMISSIONER OF TECHNICAL EDUCATION	September 3, 2012
MISIRIYA UMMA Vs. MARY PEREZ	December 6, 2012
MOBILE STORE LTD Vs. DEPUTY COMMERCIAL TAX OFFICER ROVING SQUAD	February 22, 2012
MODERATOR, CHURCH OF SOUTH INDIA, CHENNAI Vs. J. JABA SINGH	August 16, 2012
MOHAMED ARIF MARICAR Vs. ALIS FAMILY TRUST A PRIVATE FAMILY TRUST	April 4, 2012
MOHAMED FAZAL Vs. K S PALANISAMY	July 10, 2012
MOHAMED HANIFA Vs. ASSISTANT ENGINEER OPERATION & MAINTENANCE TANGEDCO TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD	May 3, 2012
MOHAMED SALEEM Vs. T S M HAJA MOHEDEEN	September 6, 2012
MOHAMEED SATHAK DASTAGIR MATRICULATION SCHOOL Vs. STATE OF TAMIL NADU	November 2, 2012
MOHAMMAD IRFAN Vs. INSPECTOR OF POLICE	June 20, 2012
MOHAMMED ALI TAAB Vs. MOHAMMED ALI	January 23, 2012
MOHAN BREWERIES DISTILLERIES PVT LTD Vs. GOVERNMENT OF TAMIL NADU	March 29, 2012
MOHAN DOSS Vs. STATE	October 8, 2012
MOHANA Vs. NIRMALADEVI	February 13, 2012
MOHANAMBAL AND ORS Vs. UNION OF INDIA	October 19, 2012
MOHANASUNDARAM Vs. KISHANLAL	March 13, 2012
MOHANDAS Vs. AUTHORITY UNDER THE MINIMUM	January 2, 2012
MOHANDAS Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT, 1948	January 19, 2012
MOHANDAS GANDHI Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH	October 5, 2012
MOIN LEATHER WEAR EXPORTS Vs. ORIENTAL BANK OF COMMERCE	June 11, 2012
MOKKARAJ Vs. PANDIYAMMAL	August 30, 2012
MOTEL HIGHWAY Vs. STATE OF TAMIL NADU, REP.BY THE DEPUTY COMMISSIONER DC CHENNAI SOUTH COMMERCIAL TAXES BUILDING	February 9, 2012
MOTHER TERASA COLLEGE OF EDUCATION FOR WOMEN REP BY ITS CORRESPONDENT R C UDHAYAKUMAR Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	January 27, 2012
MOUNT SAINT JOSEPH MATRICULATION Vs. DIRECTOR OF MATRICULATION SCHOOLS	September 26, 2012
MR. CLEMENT CAROL, REP. BY DULY CONSTITUTED POWER OF ATTORNEY, MR. P. CAROL, S/O. PONNAIAH Vs. MRS. JAYANTHI MARIA VALENTINE, D/O. MR. JULES BERNARDINE, W/O. CLEMENT CAROL	April 4, 2012
MR. HARIHARASUDHAN Vs. MR. T.K. KAMESWARAN	April 9, 2012
MR. K. RAVICHANDRAN Vs. DEPUTY COMMERCIAL TAX OFFICER, PATTANUR CHECK POST, MORATTANDI, VILLUPURAM DISTRICT	October 12, 2012
MR. RAMAKRISHNAN Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD., DHARMAPURI	April 10, 2012
MR. V. VIJAYAKUMAR Vs. TMT. J. VASUKI,	November 6, 2012
MRF LIMITED Vs. STATE OF TAMIL NADU	August 13, 2012
MRS. KUTTY PADMINI Vs. COMMISSIONER OF SERVICE TAX	December 5, 2012
MS. S. DAISANT DOLLINIE Vs. THE HEADMISTRESS, HOLY ANGELS ANGLO INDIAN & ANOTHER	June 14, 2012
MUKANCHAND BOTHRA MAYAVARAM BOTHRA Vs. KULWANT SINGH	January 10, 2012
MULLAIYAMMAL Vs. SAMUTHIRADEVI	December 19, 2012
MUNIAN ALIAS MUNIASAMY Vs. CHITHIRAISELVAM	December 3, 2012
MUNIAPPAN Vs. NATIONAL INSURANCE COMPANY LIMITED	September 27, 2012
MUNIRAJ Vs. T VISWANATH	July 19, 2012
MUNISAMY Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION	August 13, 2012
MUNIYAMMAL Vs. THE RECOVERY OFFICER & OTHERS	December 18, 2012
MUNIYASAMY Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD.	December 10, 2012
MUNUSAMY GOUNDER Vs. PALANI GOUNDER	June 7, 2012
MURALIDHARAN @ MURALI Vs. A.PRAKASAM	September 25, 2012
MURARI NADU Vs. SRINIVASAN	July 17, 2012
MURUGAN Vs. STATE	October 30, 2012
MURUGAN Vs. UNION OF INDIA	December 14, 2012
MURUGAN Vs. STATE OF TAMILNADU REPRESENTED BY THE CHIEF SECRETARY	March 20, 2012
MURUGAN Vs. KARUPPIAH	October 3, 2012
MURUGAN Vs. STATE REP. BY THE INSPECTOR OF POLICE,RAMANATHAPURAM DISTRICT	March 6, 2012
MURUGAN ALIAS SAKTHIVELMURUGAN Vs. STATE	January 11, 2012
MURUGASAMY Vs. STATE	February 29, 2012
MURUGESAN Vs. POONGAVANAM	June 29, 2012
MURUGESAN Vs. S.KULANTHAIRAJ	December 11, 2012
MURUGESAN Vs. ANBARASU	December 10, 2012
MURUGESH @ MURUGESAN Vs. STATE BY SUB-INSPECTOR OF POLICE	August 2, 2012
MURUGGAVALLI Vs. STATE	February 29, 2012
MURUGIAH KANDYAR Vs. COMMISSIONER, HINDU RELIGIOUS	August 27, 2012
MUTHAMMAL Vs. INDIRANI AMMAL	January 11, 2012
MUTHAMMAL Vs. V PAVUNAMBAL	April 9, 2012
MUTHAVALLI OF LARABSHA DHARGA Vs. PANRUTI MUNICIPALITY	June 29, 2012
MUTHIRAYAR EDUCATIONAL SOCIETY REPRESENTED BY ITS PRESIDENT N MANIMEGALAI MUTHIRAPALAYAM PONDICHERRY Vs. V GIRIDHARAN	May 16, 2012
MUTHU ALIAS LEFTAN MUTHU Vs. STATE REP. BY THE INSPECTOR OF POLICE	March 28, 2012
MUTHU MEMORIAL EDUCATIONAL TRUST Vs. GOVERNMENT OF TAMIL NADU	November 8, 2012
MUTHUKUMAR Vs. SHANMUGHAM	September 25, 2012
MUTHUKUMARAN Vs. PERIYASAMY	March 29, 2012
MUTHUKUMARASAMY Vs. SREE GOKULAM CHITS & FINANCE CO PVT LTD	November 2, 2012
MUTHUKUMARASAMY Vs. MOHANAVALLI, MINOR LAKSHMI PRABHA	January 5, 2012
MUTHULAKSHMI Vs. VEDAVALLI	February 27, 2012
MUTHUMANI Vs. V. SHANMUGAM	January 23, 2012
MUTHUPANDI Vs. STATE OF TAMIL NADU	December 12, 2012
MUTHURAJ Vs. GANESAN	December 21, 2012
MUTHURAMALINGAM Vs. RAJU	November 16, 2012
MUTHUSAMY Vs. NATARAJAN	August 16, 2012
MUTHUSAMY GOUNDER Vs. CINNAPPA GOUNDER	March 29, 2012
MUTHUSELVI KANDASAMY Vs. MUTHUKRISHNAN SUBBIAH	October 29, 2012
N A A VIJAYARANI SAKUNTHALA ESTHER Vs. CHIEF EDUCATIONAL OFFICER	July 18, 2012
N A K G COTFIBRES PRIVATE LTD Vs. ZONAL MANAGER UCO BANK	June 12, 2012
N BABU PRASAD Vs. UNION OF INDIA	July 18, 2012
N BALRAJ Vs. M PONNUSAMY	October 31, 2012
N C ALEXANDER Vs. CHIEF COMMISSIONER OF CUSTOMS CHENNAI	January 24, 2012
N C ANBU SELVAM Vs. DISTRICT COLLECTOR	August 10, 2012
N CHELLAPPAN Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT	February 2, 2012
N DHANAM Vs. DIVISIONAL ENGINEER OOTY NILGIRIS DISTRICT	April 27, 2012
N DHANAPAL Vs. DIRECTOR GENERAL OF POLICE	June 11, 2012
N DWARAKADAS Vs. STATE OF TAMIL NADU	June 13, 2012
N GANESAN Vs. TAMIL NADU ELECTRICITY BOARD REP BY ITS CHAIRMAN	February 23, 2012
N JAGANNATHAN Vs. STATE	July 24, 2012
N KANAGESWARY Vs. T SHRIKANDARAH RUBINDRANATHAN	December 4, 2012
N KANNAIYAN Vs. DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER	June 11, 2012
N KUMARESAN Vs. STATE OF TAMIL NADU	June 20, 2012
N M GOPAL REDDY Vs. EXECUTIVE OFFICER HOSUR MUNICIPALITY DHARMAPURI DISTRICT	March 9, 2012
N MADHAVAN Vs. DEPUTY COLLECTOR GOVT OF PONDICHERRY	October 3, 2012
N MANICKAM Vs. KANAGARAJ	March 29, 2012
N MARIAPPAN Vs. REGISTRAR GENERAL HIGH COURT MADRAS	May 21, 2012
N MATHIVANAN Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION CHEPAUK	February 6, 2012
N MURALI Vs. PRINCIPAL SECRETARY COMMISSIONER OF TREASURIES AND ACCOUNTS	March 15, 2012
N MURUGAN Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	February 14, 2012
N MURUGESWARI Vs. T SIVASANKARI	July 4, 2012
N NAGALAKSHMI Vs. THANGARAJ	March 21, 2012
N NAMASIVAYAM Vs. INQUIRING AUTHORITY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY, CHENNAI	January 24, 2012
N NAMEETHA Vs. PONDICHERRY UNIVERSITY	July 4, 2012
N NARAYAN REDDY Vs. K PERUMAL	July 31, 2012
N NATARAJA PILLAI Vs. TAMIL NADU STATE TRANSPORT CORPORATION MADURI DIVISION III LTD REP BY ITS MANAGING DIRECTOR	February 6, 2012
N P PALANISMY Vs. STATE OF TAMIL NADU	March 29, 2012
N PUSHPAVALLI Vs. A GANESAN	June 8, 2012
N R APPUSAMY Vs. DISTRICT COLLECTOR ERODE DISTRICT	January 6, 2012
N R C LIMITED AND ORS Vs. B VIDHYADAR VYAS	April 26, 2012
N R IMAYAVARAMBAN Vs. P SENTHILVEL	June 28, 2012
N R KOTHANDAN Vs. ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS	July 13, 2012
N R PHATAK Vs. B S AMSUDDHIN	September 4, 2012
N R RADHAKRISHNAN Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY DEPARTMENT OF REVENUE FORT ST. GEORGE CHENNAI	January 5, 2012
N R SADASIVAM Vs. INDIAN BANK	December 19, 2012
N R SANKARA NARAYANAN Vs. R MANOHARAN	June 29, 2012
N R SELVARAJ Vs. DISTRICT COLLECTOR VELLORE	July 6, 2012
N RAMALINGAM Vs. ADMINISTRATOR TAMIL NADU STATE TRANSPORT CORPORATION	June 19, 2012
N RAMARAJ, N SUNDARAJ, N DORAIRAJ Vs. STATE OF TAMIL NADU	February 1, 2012
N RAMASUBBU Vs. COMMISSIONER OF POLICE	February 27, 2012
N RAMU Vs. PILLAPPA	July 19, 2012
N RANGASWAMY Vs. DIRECTOR GENERAL OF POLICE CHENNAI	February 2, 2012
N RASULATHEEN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT	July 17, 2012
N SARAVANAPAVAN Vs. CHIEF IMMIGRATION OFFICER BUREAU OF IMMIGRATION	July 12, 2012
N SELVARAJ Vs. DISTRICT COLLECTOR	July 20, 2012
N SUNDAR Vs. INSPECTOR GENERAL OF POLICE	June 7, 2012
N SUNDARA KUMAR Vs. DISTRICT FOREST OFFICER	May 3, 2012
N SUNDARESAN Vs. S CHANDRASEKARAN	October 16, 2012
N TAMILVANAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES AND ORS	July 23, 2012
N THIRUGNANASAMBANDAM AND ORS Vs. R SUNDARARAJ AND ORS	April 26, 2012
N VARADHAN Vs. S SUDHARSON	October 12, 2012
N VASUKI Vs. DIRECTOR OF MEDICAL EDUCATION	July 24, 2012
N VIJAYALAKSHMI Vs. DISTRICT COLLECTOR	March 12, 2012
N VIVEKANANDAN Vs. STATE AND ORS	December 12, 2012
N. ASHISH KARWA Vs. MINOR ABHIYANTHA SUREKHA	October 10, 2012
N. ISMAIL Vs. STATE OF TAMIL NADU	November 26, 2012
N. JOHN SELVARAJ Vs. MR. ANNA HAZARE, THE UNION OF INDIA REP. BY ITS SECRETARY HOME DEPARTMENT NEW DELHI AND STATE OF TAMIL NADU REP BY ITS SECRETARY HOME DEPARTMENT CHENNAI	January 12, 2012
N. KARPAGAVALLI Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT	March 26, 2012
N. KRISHNAMOORTHY Vs. CITY UNION BANK REP. BY ITS GENERAL MANAGER, HEAD OFFICE, KUMBAKONAM AND THE PRESIDING OFFICER, CENTRAL GOVERNMENT, INDUSTRIAL TRIBUNAL CUM LABOUR COURT, CHENNAI	April 2, 2012
N. MAHESWARI Vs. MARIAPPAN	September 24, 2012
N. MANIKANDAN Vs. OFFICIAL LIQUIDATOR	October 1, 2012
N. MANU Vs. STATE OF TAMILNADU	September 27, 2012
N. MOHAMMED FAROOK, CORRESPONDENT Vs. UNION OF INDIA, REP BY ITS SECRETARY, MINISTRY OF POWER	February 20, 2012
N. MUTHU GOUNDER Vs. PARAMASIVAM	April 10, 2012
N. RAMASUBBU Vs. COMMISSIONER OF POLICE, MADURAI CITY, MADURAI	February 27, 2012
N. SAKTHIVEL Vs. STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE PAPANASAM POLICE STATION THANJAVUR DISTRICT	March 30, 2012
N. SARAVANAN Vs. GOVERNMENT OF TAMIL NADU	September 14, 2012
N. SATISHKUMAR Vs. MEENAKSHI	March 9, 2012
N. SHANKAR Vs. S. SOUNDARAVATHANI	September 13, 2012
N. SOMU @ SOMASKANTHAN Vs. DIRECTOR OF ELEMENTARY EDUCATION	July 27, 2012
N. SRIPRIYA Vs. THE SUB COLLECTOR, HOSUR, KRISHNAGIRI DISTRICT,	January 9, 2012
N. TAMILVANAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETY	July 23, 2012
N. THIRUMOORTHY Vs. SPECIAL OFFICER, AGRICULTURAL COOPERATIVE CREDIT SOCIETY	April 25, 2012
N. YOGARAJ Vs. LAKSHMI	March 8, 2012
N.A.THANGARAJAN Vs. 1ST CHOICE FOOD PRODUCTS	December 19, 2012
N.BABU Vs. S.SHANMUGAM	November 15, 2012
N.DEBORA INDIRA JABA PRIYA Vs. IBRAHIM SHA	November 19, 2012
N.DURAIRAJ Vs. COMMERCIAL TAX OFFICER ARIYALUR	December 10, 2012
N.HENTRY Vs. P.NATARAJAN	December 4, 2012
N.JOTHI Vs. SECRETARY DEPARTMENT OF HOME	October 1, 2012
N.K.V.SALA PRIMARY SCHOOL Vs. DISTRICT ELEMENTARY EDUCATION OFFICER	September 12, 2012
N.KANAGASABAI Vs. STATE OF TAMIL NADU	October 19, 2012
N.KARTHI GANESH Vs. CHIEF ENGINEER	November 2, 2012
N.MATHI Vs. REVENUE DIVISIONAL OFFICER	November 9, 2012
N.NIZHALKODI Vs. CHAIRMAN	August 16, 2012
N.PACKIAMONI Vs. S.MUTHURAMALINGAM	November 15, 2012
N.PANDITHURAI Vs. SECRETARY TO GOVERNMENT	October 16, 2012
N.R. BUHARI NALEEM @ BUHARI Vs. P.MANICKAM	September 17, 2012
N.R. GAYATHRI Vs. THE PRINCIPAL SECRETARY/SPECIAL COMMISSIONER, INTEGRATED CHILD DEVELOPMENT SCHEME (ICDS)	August 29, 2012
N.R.KANDASAMY Vs. MEMBER SECRETARY	December 20, 2012
N.RAMAIAH Vs. STATE	December 14, 2012
N.RAMAKRISHNAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	December 21, 2012
N.SUBRAMANIAN Vs. F.M.ABUBACKER	November 30, 2012
N.SUMATHI Vs. AUTHORISED OFFICER	November 6, 2012
N.T. SUYAMPRAKASAM Vs. K. GANGADHARAN	September 28, 2012
N.VIVEKANANDAN Vs. STATE.REP. BY THE INSPECTOR OF POLICE	December 12, 2012
NAACHIARAMMAL Vs. JAINULBHURHANIYA BANU	August 23, 2012
NACHAL Vs. COMMISSIONER	January 9, 2012
NACHAMMAI Vs. REVENUE DIVISIONAL OFFICER	August 22, 2012
NACHAYEE Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	February 24, 2012
NACHIAMMAL Vs. KUPPULAKSHMI	October 17, 2012
NACHIMUTHU PALANISAMY Vs. FOREIGN RESIDENCE REGULATION OFFICER BUREAU OF IMIGRATION ANNA INTERNATIONAL TERMINAL	January 5, 2012
NADAR SARASWATHI HIGHER SECONDARY SCHOOL Vs. CHIEF EDUCATIONAL OFFICER, PERIYAKULAM	April 19, 2012
NADIGAR SANGHAM CHARITABLE TRUST Vs. S.MURUGAN ALIAS POOCHI MURUGAN	November 30, 2012
NAFISA KHUZEMA ZAVERI Vs. UNION OF INDIA	July 11, 2012
NAGAI SIVAKATHI BENEFIT FUND LTD Vs. P RAMASAMY	November 1, 2012
NAGAMMAL Vs. KALYANA SUNDARAM SERVAI	August 3, 2012
NAGAMMAL Vs. VEERAGHAVA SWAMY DEVASTHANAM	October 30, 2012
NAGAPATTINAM Vs. N. RENUGADEVI	June 11, 2012
NAGAPATTINAM AND THIRUVARUR DISTRICTS PLASTICS MANUFACTURERS AND TRADERS ASSOCIATION REP BY ITS SECRETARY S THANGAMANI Vs. JOINT COMMISSIONER OF MUNICIPAL ADMINISTRATION	February 22, 2012
NAGARJUNA CONSTRUCTION COMPANY LTD., CHENNAI Vs. M/S. SHARAT SEA FOODS LTD., CHENNAI	March 20, 2012
NAGERCOIL BAR ASSOCIATION Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY	July 26, 2012
NAGORE ANDAVAR SAMBIRANICHATTY DHOOPAM FAMILY TRUST NAGAPATTINAM REPRESENTED BY THE TRUSTEE AZEEZ RAHMAN Vs. S JEGABAR ALI	January 20, 2012
NAKKHEERAN GOPAL Vs. CHIEF SECRETARY	October 12, 2012
NALINI SIVAPRAKASH Vs. K A GANESAN	January 12, 2012
NALLA THAMBI PADAYACHI Vs. T SUBRAMANIAM	January 10, 2012
NALLAKKA ALIAS ELLAMMA Vs. S MUTHAPPA	March 26, 2012
NAMASIVAYAM Vs. RAMACHANDRAN	March 21, 2012
NANDAGOPAL Vs. RAJATHI	February 2, 2012
NANJAPPA GOUNDER Vs. ASHOK KUMAR	December 18, 2012
NANTHINI Vs. SELVARAJ	August 8, 2012
NARAYAN IMPEX, THROUGH ITS PARTNER, RAJEEV ARORA Vs. COMMISSIONER OF CUSTOMS	March 1, 2012
NARAYANA PILLAI MEMORIAL VIDYA KENDRA Vs. DIRECTOR OF SCHOOL EDUCATION	April 17, 2012
NARAYANAN SERVAI Vs. SEENUAMMAL	September 3, 2012
NARAYANASAMI PADAYACHI Vs. ANBAZHAGAN	January 19, 2012
NARENDRA KUMAR Vs. SUMATHI	January 12, 2012
NARENDRA PRASAD AND ORS. Vs. INDIAN EXPRESS NEWSPAPERS (BOMBAY) PRIVATE LIMITED, EXPRESS TOWERS AND ORS.	October 18, 2012
NARESH BALIRAM INGLE Vs. COMMANDANT CISF	February 6, 2012
NASARETH NATHAN Vs. JULIE MARGARET MARY	November 19, 2012
NATARAJ Vs. STATE REP BY INSPECTOR OF POLICE CBI/SCB/CHENNAI CAMP AT TINDIVANAM	April 16, 2012
NATARAJ Vs. MANIKANDAN	August 31, 2012
NATARAJA THEVAR Vs. NAINAR THEVAR	December 3, 2012
NATARAJAN Vs. N.A.S.LOGANATHAN	November 16, 2012
NATARAJAN Vs. STATE OF TAMIL NADU	April 12, 2012
NATARAJAN Vs. MANU PILLAI	January 19, 2012
NATARAJAN Vs. UNION OF INDIA	March 30, 2012
NATCHATHIRA KANNAN Vs. NAVANEETHAM	July 4, 2012
NATESA GOUNDER Vs. RAJA GOUNDER	October 1, 2012
NATESAN ENGINEERS AND CONTRACTORS REP BY ITS PROPRIETOR M SANTHOSH KUMAR Vs. CUSTOMS EXCISE SERVICE TAX APPELLATE TRIBUNAL SOUTH ZONAL BENCH SHASTRI BHAVAN CHENNAI	March 9, 2012
NATIONAL FEDERATION OF THE BLIND Vs. DISTRICT COLLECTOR	April 26, 2012
NATIONAL HANDLOOM DEVELOPMENT CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER (CT)	December 4, 2012
NATIONAL INSURANCE CO LTD Vs. NELPHONA	August 2, 2012
NATIONAL INSURANCE CO LTD Vs. MUTHULAKSHMI	July 30, 2012
NATIONAL INSURANCE CO LTD Vs. P KARUNAMBIGAI	July 25, 2012
NATIONAL INSURANCE CO LTD Vs. K RUPASHANTHINI	February 23, 2012
NATIONAL INSURANCE CO LTD Vs. RAJATHI	July 17, 2012
NATIONAL INSURANCE CO LTD Vs. SRINIVASAN	June 6, 2012
NATIONAL INSURANCE CO LTD Vs. VIJAYA	June 7, 2012
NATIONAL INSURANCE CO LTD Vs. K AZEEZ	January 3, 2012
NATIONAL INSURANCE CO LTD Vs. NEHRU	July 20, 2012
NATIONAL INSURANCE CO LTD Vs. S SAMEMA BEGUM W/O M SHAHABUDEEN AND ORS	June 15, 2012
NATIONAL INSURANCE CO LTD Vs. RAJAMANICKAM S/O PERIYASAMY AND ORS	June 15, 2012
NATIONAL INSURANCE CO LTD Vs. S SANGAMITHRA	October 10, 2012
NATIONAL INSURANCE CO. LTD. Vs. SUBRAMANI	December 4, 2012
NATIONAL INSURANCE CO., LTD., Vs. KAMALA	November 27, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. SHAIK ANWAR BASHA	September 4, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. T.G. PARTHASARATHY	July 18, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. S.SANKARA NARAYANAN	October 18, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. C.ALEXANDER	August 31, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. K.VAIJAYANHTIMALA	October 16, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. P.MALA	September 6, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. K.BOOPATHY	December 7, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. VASANTHA; ARANGAN; SENTHILKUMAR	March 15, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. N CHANDRASEKAR AND ORS	October 15, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. S. RAJAMANICKAM	April 9, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. SEETHA MINOR	September 27, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. LAKSHMI; BALASUNDARI; BALAMURUGAN; BALASARASWATHI; BALASUBRAMANIAN; P T JAMBERT MATHURAM	November 30, 2012
NATIONAL INSURANCE COMPANY LIMITED, CHENNAI Vs. THIRUVANNAMALAI AND ORS	August 30, 2012
NATIONAL INSURANCE COMPANY LTD Vs. S KUMAR; M B KOTTESWARAN	October 17, 2012
NATIONAL INSURANCE COMPANY LTD Vs. RAJESHKANNAN	March 8, 2012
NATIONAL INSURANCE COMPANY LTD Vs. T MATHIAZHAGAN	February 29, 2012
NATIONAL INSURANCE COMPANY LTD Vs. T MATHIAZHAGAN	February 2, 2012
NATIONAL INSURANCE COMPANY LTD Vs. RAJESWARI	February 14, 2012
NATIONAL INSURANCE COMPANY LTD Vs. DHAS	December 21, 2012
NATIONAL INSURANCE COMPANY LTD Vs. R. BAKIYALAKSHMI	June 27, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. ARUNA DEVI	November 9, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. R. AVVAIYAMBAL	December 4, 2012
NAVAMMAL Vs. MURGESAN	May 18, 2012
NAVAMMAL, RAJENDRAN, RAMAMOORTHY, LAKSHMANAN Vs. MURGESAN	January 18, 2012
NAVANEETHAM AMMAL Vs. BABY AMMAL	December 4, 2012
NAVANEETHAMMAL Vs. KULLAMMAL	September 17, 2012
NAYAGAM Vs. TMT THIRUPURAM AND LIFE INSURANCE CORPORATION OF INDIA AND ORS	January 6, 2012
NAYALA AMTUR RAHIM Vs. ASSISTANT ELEMENTARY EDUCATIONAL OFFICER KANCHEEPURAM	June 5, 2012
NEELAKANDAN @ NANDAN AND ORS Vs. P VENUGOPAL AND ORS	June 29, 2012
NEELAMALAI AGRO INDUSTRIES LIMITED Vs. DISTRICT COLLECTOR	July 27, 2012
NEELARAM MATRICULATION HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF MATRICULATION SCHOOLS	June 19, 2012
NELLAI MAVATTA POKKUVARATHU Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION (TIRUNELVELI)LTD	August 13, 2012
NEPC INDIA LIMITED REP BY ITS VICE CHAIRMAN RAJKUMAR Vs. THE COMMISSIONER PROHIBITION AND EXCISE DEPARTMENT	February 15, 2012
NEPC INDIA LTD Vs. S.GOPAKUMAR	August 30, 2012
NEW BRIDGE HOLDINGS B.V. Vs. TTK-LIG LIMITED	July 25, 2012
NEW INDIA ASSURANCE CO LIMITED Vs. M VIJAYA KUMARI	September 27, 2012
NEW INDIA ASSURANCE CO LTD Vs. V MOHANRAJ	June 15, 2012
NEW INDIA ASSURANCE CO LTD Vs. MADHAMMAL	March 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. BALARAM	July 5, 2012
NEW INDIA ASSURANCE CO LTD Vs. BABY EZHILARASI	April 23, 2012
NEW INDIA ASSURANCE CO LTD Vs. NALLASIVAM	September 27, 2012
NEW INDIA ASSURANCE CO LTD Vs. S.KARTHICK	October 16, 2012
NEW INDIA ASSURANCE CO LTD Vs. P.VIJAYALAKSHMI	December 14, 2012
NEW INDIA ASSURANCE CO LTD Vs. V VIMALA	August 28, 2012
NEW INDIA ASSURANCE CO LTD Vs. BALAN	April 27, 2012
NEW INDIA ASSURANCE CO. LIMITED Vs. RAKKAMMAL	December 18, 2012
NEW INDIA ASSURANCE CO. LTD Vs. RAMASAMY	December 21, 2012
NEW INDIA ASSURANCE CO. LTD Vs. D.RUPA	December 18, 2012
NEW INDIA ASSURANCE CO. LTD Vs. FARISHA IQBAL	June 27, 2012
NEW INDIA ASSURANCE CO. LTD Vs. R.SANTHI	September 4, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. G. SELVI AND ORS.	November 6, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. S.GOVINDARAJ	June 15, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. ARTHANARI	January 23, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. SUBBARAYALU	November 9, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. E. PONNURANGAM	April 17, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. R. DHANABALAN	June 15, 2012
NEW INDIA ASSURANCE CO. LTD., CHENNAI Vs. M. KALAIVANI MOHAN & ORS.	February 8, 2012
NEW INDIA ASSURANCE CO. LTD., CHENNAI Vs. MRS. SEETHA AND ORS.	January 24, 2012
NEW INDIA ASSURANCE CO.LTD Vs. BOOPATHY KANNAN	October 12, 2012
NEW INDIA ASSURANCE CO.LTD Vs. M. SUBRAMANIAN	April 27, 2012
NEW INDIA ASSURANCE CO.LTD Vs. L.AGNES	November 2, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S.MUTHURAJ	November 21, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SIVAKUMAR AND ORS	November 5, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. THILAGA	September 4, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K. UDAYAKUMAR	October 17, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M. JAYANTHI	March 7, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V.KRISHNAN	October 1, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AVUDAIAMMAL	December 19, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PIYARI JOHN	December 19, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. G SUSAI RAJ	June 12, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. RAVICHANDRAN	August 22, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. JAYANTHI	December 3, 2012
NEW THEATRES CARNATIC TALKIES P LTD REP BY ITS DIRECTOR Vs. STATE OF TAMILNADU SECRETARY TO GOVERNMENT HOME DEPARTMENT SECRETARIAT CHENNAI	June 29, 2012
NEYVELI LIGNITE CORPN. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 16, 2012
NICCO UCO ALLIANCE CREDIT LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 24, 2012
NIRMA LIMITED Vs. SAINT GOBAIN GLASS INDIA LIMITED	April 27, 2012
NIRMALA Vs. N KRISHNASWAMY MUDALIAR	March 6, 2012
NIRMALA Vs. STATE OF TAMIL NADU AND ORS	March 27, 2012
NITHYANANDA SWAMI Vs. S.ARATHI RAO	October 10, 2012
NITIN NAYAR Vs. COMMISSIONER OF CUSTOMS, OFFICE OF THE COMMISSIONER OF CUSTOMS	February 20, 2012
NLC WORKERS PROGRESSIVE UNION REP BY ITS GENERAL SECRETARY R GOPALAN Vs. CHAIRMAN AND MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION LIMITED	February 10, 2012
NLC WORKERS SOLIDARITY UNION (AFFILIATED TO DEMOCRATIC TRADE UNION CENTRE) Vs. THE CHAIRMAN AND MANAGING DIRECTOR CORPORATE OFFICE NLC LIMITED	March 30, 2012
NOORUDDIN BURIYAWALA Vs. SECRETARY TO GOVERNMENT	March 1, 2012
NOORUL ISLAM CENTRE FOR HIGHER EDUCATION Vs. UNIVERSITY GRANTS COMMISSIONER, BAHADUR SHA JAFFAR MARG	March 13, 2012
NORTAN INTEE RUBBERS P LTD Vs. NEYVELI LIGNITE CORPORATION	March 30, 2012
NOVOZYMES SOUTH ASIA PVT. LTD. Vs. ASSTT. C.C. (DRAWBACK), CHENNAI	February 22, 2012
NPS EMPLOYEES REFORMATION ASSOCIATION(NPSERA) Vs. THE GENERAL MANAGER HEAVY VEHICLES FACTORY	April 16, 2012
NUT PRODUCTS COMPANY PALOOR Vs. CHRISTOPHER	June 15, 2012
O R A ABUBAKAR GANI Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU	July 27, 2012
O.M.S.SHEIK UDHUMAN ALIM SAHIB Vs. O.M.S.ABDUL BASITH ALIM SAHIB	November 5, 2012
OLYMPIC CARDS LIMITED Vs. STANDARD CHARTED BANK	December 17, 2012
OM SRI VIVEKANANDA EDUCATIONAL TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	July 13, 2012
OMANDUR VILLAGE PANCHAYAT Vs. STATE OF TAMIL NADU	October 5, 2012
ORCHID HEALTH CARE Vs. UNION OF INDIA	November 30, 2012
ORIENT CEMENT REP BY GURURAJ JOINT GENERAL MANAGER Vs. ASSISTANT COMMISSIONER	February 28, 2012
ORIENTAL INSURANCE CO. LTD Vs. K. KUMAR	February 24, 2012
ORIENTAL INSURANCE CO. LTD Vs. PAULDURAI	February 20, 2012
ORIENTAL INSURANCE CO. LTD. Vs. VENKATARAMAN	July 18, 2012
ORIENTAL INSURANCE CO. LTD. Vs. SAHAYA KINGSLY @ KENI	December 3, 2012
ORIENTAL INSURANCE CO., LTD Vs. JAINAMBU	August 3, 2012
ORIENTAL INSURANCE CO., LTD. Vs. PONRAJ	November 29, 2012
ORIENTAL INSURANCE CO.LTD Vs. KALPANA	July 19, 2012
ORIENTAL INSURANCE CO.LTD Vs. HAJIRA BEGUM	October 15, 2012
ORIENTAL INSURANCE CO.LTD. Vs. VASANTHI	July 20, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. R.MAHALINGAM	August 30, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. R.SIVA	October 16, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. MALLIKA	September 4, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. IRULAYEE	December 18, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. M.JOHNSON	December 10, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. M.DURAI	December 11, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. MUTHURAMALINGAM	December 5, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. T. VIJAYA	March 8, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. INNASIMUTHU	July 6, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. MARIMUTHU	June 27, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. K RATHIDEVI	April 18, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. PAVAYAMMAL	September 3, 2012
ORIENTAL INSURANCE COMPANY LIMITED BY SENIOR DIVISIONAL MANAGER VELLORE Vs. JAYANTHI	February 7, 2012
ORIENTAL INSURANCE COMPANY LIMITED GOBICHETTIPALAYAM Vs. KANNAMMAL	February 20, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. S VENKATESAN ALIAS MAAYAN	February 14, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. CHINNAMMAL	September 18, 2012
ORIENTAL INSURANCE COMPANY LTD. Vs. T.R. SUBRAMANI	November 6, 2012
ORIENTAL INSURANCE COMPANY LTD., MADURAI Vs. ANBAZHAGAN	April 27, 2012
OSD HRC PIPELINE ENGINEERS PVT LTD Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	November 8, 2012
OUTOKUMPU STAINLESS Vs. UNION OF INDIA	July 10, 2012
OWNERS AND PERSONS INTERESTED Vs. MARS PETROCHEM PVT LTD	March 29, 2012
P A E LTD Vs. ASSISTANT COMMISSIONER	February 28, 2012
P A VISWANATH Vs. REGIONAL TRANSPORT AUTHORITY	March 1, 2012
P ALAGUSAMY Vs. STATE REP BY THE INSPECTOR OF POLICE	March 1, 2012
P ANANDARAJAN Vs. REGIONAL TRANSPORT OFFICER	March 6, 2012
P ANANDHAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT	January 5, 2012
P ANBARASI Vs. P NANDAGOPAL	February 10, 2012
P APPAVOO MUDALIAR Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS COMMISSIONER AND SECRETARY TO GOVERNMENT	January 2, 2012
P ARUL Vs. P SEKARAN	March 9, 2012
P ARUMUGAM Vs. P KANNAPPA NAICKER AND ORS	July 3, 2012
P ARUMUGAM Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	March 13, 2012
P ARUMUGAM AND ORS Vs. P NARAYANSAMI AND ORS	October 8, 2012
P ASAITHAMBI Vs. MANAGING DIRECTOR	October 1, 2012
P B SRINIVASAN Vs. STATE OF TAMIL NADU	February 13, 2012
P BASKARAN Vs. P SOUNDARARJAN	February 22, 2012
P C THANGARAJ Vs. STATE REP BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT	March 1, 2012
P CHIDAMBARAM Vs. R S RAJA KANNAPPAN	June 7, 2012
P CHINNADURAI Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI	January 27, 2012
P CHORIS MICHAEL Vs. DIRECTOR OF RURAL DEVELOPMENT CHENNAI	January 4, 2012
P DEIVEGAN Vs. SPECIAL TAHSILDAR FOR ADI-DRAVIDAR WELFARE KALLAKURICHI TALUK	January 10, 2012
P FANCY SUGANTHI BAI Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT	June 11, 2012
P G THOMAS Vs. K SUSEELA DEVI	July 23, 2012
P HARIKRISHNAN Vs. ASSISTANT COMMISSIONER	September 4, 2012
P HARIKRISHNAN MANAGING TRUSTEESHIP ARULMIGHU ESWARI Vs. ASSISTANT COMMISSIONER HR & CE ADMN DEPARTMENT	March 27, 2012
P JAGADEESH Vs. PRESIDING OFFICER	November 27, 2012
P JANAKIRAMAN Vs. STATE OF TAMIL NADU	August 24, 2012
P JAYAPAL Vs. PRESIDING OFFICER	June 28, 2012
P JAYAPRAKASH Vs. REGIONAL TRANSPORT OFFICER	June 29, 2012
P JEYAKUMAR Vs. ADDITIONAL DIRECTOR	October 30, 2012
P K JAYASEELAN Vs. DISTRICT COLLECTOR	July 17, 2012
P K PETHANASWAMY Vs. STATE OF TAMIL NADU	July 10, 2012
P K VASANTHI RANGARAJAN Vs. COMMISSIONER OF INCOME TAX	July 6, 2012
P KAMALAM Vs. STATE OF TAMIL NADU	July 5, 2012
P KANDARAM Vs. N A CHINNADURAI	February 29, 2012
P KANDASAMY Vs. STATE OF TAMILNADU, REP BY ITS SECRETARY TO GOVERNMENT	February 1, 2012
P KASTHURI Vs. STATE	June 20, 2012
P KUMARAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT FORT ST GEORGE CHENNAI	February 9, 2012
P KUMARASAMY Vs. DISTRICT COLLECTOR ERODE DISTRICT	September 10, 2012
P LINGAPPAN Vs. SUBBULAKSHMI	February 24, 2012
P M KULANDAIVEL AND ORS Vs. THAMILVANAN AND ORS	April 18, 2012
P M L KALYANASUNDARAM Vs. STATE REP BY INSPECTOR OF POLICE	July 4, 2012
P M MALATHI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY DEPARTMENT OF SCHOOL EDUCATION CHENNAI	February 28, 2012
P M P TEXTILES SPINNING MILLS LIMITED Vs. ASSISTANT COMMISSIONER	March 6, 2012
P M VATSLA Vs. P BALASUBRAMANIAM AND ORS	August 22, 2012
P MAHADEVAN Vs. SECRETARY TO GOVERNMENT	June 25, 2012
P MALAICHAMY Vs. MANAGING DIRECTOR TAMIL NADU ADIDRAVIDAR HOUSING DEVELOPMENT CORPORATION	July 23, 2012
P MALAYAPPAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	June 20, 2012
P MANI Vs. KALYANI	February 13, 2012
P MANI Vs. P DAYALAN AND ORS	August 31, 2012
P MANIARASAN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT	April 25, 2012
P MANIBALAN MALA Vs. STATE REP BY INSPECTOR OF POLICE	July 12, 2012
P MANIKAVASAGAM Vs. SECRETARY TO GOVT HEALTH AND FAMILY WELFARE DEPT	February 10, 2012
P MUNIYASAMY Vs. STATE THROUGH THE INSPECTOR OF POLICE	March 2, 2012
P MUNUSAMY Vs. MANAGEMENT OF PREMIER TRANSPORT	January 30, 2012
P MURUGAN Vs. SECRETARY TAMILNADU PUBLIC SERVICE COMMISSION	October 3, 2012
P MUTHUKRISHNAN Vs. GOVERNMENT OF TAMILNADU	January 27, 2012
P MUTHULINGAM; VIJAYAKUMAR; CITTIBABU AND ORS Vs. STATE	November 2, 2012
P N GEORGE WILSON Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT	July 17, 2012
P N KARUPPA Vs. KARUPPAYAL	October 16, 2012
P NAGARAJ Vs. K RAJAM	April 19, 2012
P NAGARAJAN Vs. SENIOR REGIONAL MANAGER	October 16, 2012
P NATARAJ GOUNDER Vs. N MURUGESAN	March 12, 2012
P NATARAJAN Vs. DISTRICT COLLECTOR	October 18, 2012
P NATARAJAN Vs. KASTURI RENGA PERUMAL TEMPLE THIRUVILAIYATTAM	July 20, 2012
P NIRMALA Vs. K MURUGUSELVAM	February 21, 2012
P P MURUGAN Vs. CHAIRMAN	March 8, 2012
P PALANISAMY Vs. STATE REP BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION SALEM	February 15, 2012
P PALANIVEL Vs. DISTRICT COLLECTOR NAMAKKAL	March 7, 2012
P PALRAJ Vs. STATE REP BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION WING THOOTHUKUDI	June 15, 2012
P PANDIYARAJ Vs. STATE OF TAMILNADU REP BY ITSSECRETARY TO GOVERNMENT	February 20, 2012
P PAULRAJ Vs. COMMISSIONER VIRUDHUNAGAR MUNICIPALITY	January 3, 2012
P PETCHI Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI	July 6, 2012
P PONNAIYAN Vs. STATE BY SUB INSPECTOR OF POLICE	February 22, 2012
P POOSARI Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT CHENNAI	March 14, 2012
P PREMAVATHY Vs. J VENKATESAN	February 20, 2012
P PUGALENTHI Vs. STATE OF TAMIL NADU	March 26, 2012
P R RAMANATHAN Vs. M K RANGANATHAN	March 28, 2012
P R SHANTHARAM Vs. EXECUTIVE DIRECTOR	September 3, 2012
P R VIJAYAKUMAR Vs. STATE OF TAMIL NADU REP.BY ITS SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	January 18, 2012
P R VIJAYARANGAN (DECEASED) AND ORS Vs. P R RAMANUJAM AND ANR	February 29, 2012
P RADHA Vs. STATE OF TAMILNADU	July 20, 2012
P RAJAN Vs. SECRETARY TAMILNADU PUBLIC SERVICE COMMISSION CHENNAI	March 2, 2012
P RAJASEKARAN Vs. SPECIAL OFFICER NEMILI CO-OPERATIVE PRIMARY AGRICULTURAL	August 1, 2012
P RAJENDRA Vs. MEMBER SECRETARY	November 27, 2012
P RAJESHWARI Vs. THE COMMISSIONER	August 6, 2012
P RAJU Vs. NALLAMMAL	January 11, 2012
P RAMACHANDRAN Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA	September 6, 2012
P RAMAKRISHNAN Vs. RANI RAMBAI	February 28, 2012
P RAMASAMY Vs. V RADHAKRISHNAN	March 2, 2012
P RATHINASABAPATHY Vs. P ANNAMALAI	January 9, 2012
P RAVEENDRAN Vs. DISTRICT COLLECTOR SIVAGANGAI DISTRICT COLLECTORATE SIVAGANGAI	June 12, 2012
P RAVIKUMAR Vs. GOVERNMENT OF TAMIL NADU	August 1, 2012
P S RENGARAJAN Vs. K G PANDURANGAN	August 24, 2012
P S SIVASAMY Vs. TAMIL NADU ELECTRICITY BOARD REP BY ITS CHAIRMAN CHENNAI	January 27, 2012
P SARUMATHI Vs. STATE OF TAMIL NADU REP BY THE SECRETARY TO GOVT	July 3, 2012
P SEKAR Vs. DIRECTOR GENERAL OF POLICE	August 16, 2012
P SELVAKUMAR Vs. A R DHINAKARAN	April 20, 2012
P SENTHAMARAIKANNAN Vs. K SATHYENDRAKUMAR	February 24, 2012
P SENTHILKUMAR Vs. R. RAMYA	January 27, 2012
P SENTHILNATHAN Vs. SECRETARY LEGISLATIVE ASSEMBLY	June 14, 2012
P SHINU Vs. P PERUMAL	February 7, 2012
P SHUYJAATH RAHEED Vs. STATE BANK OF INDIA	June 5, 2012
P SIDDHA GOUNDER Vs. K VENUGOPAL	March 8, 2012
P SIVABAGYAM Vs. SUPERINTENDENT OF POLICE COIMBATORE RURAL DISTRICT	January 5, 2012
P SIVABUSHANAM Vs. E SIVAMANI	September 26, 2012
P SRINEEVAS Vs. AKILA	July 27, 2012
P SUBRAMANIAM Vs. THAMBAN	January 2, 2012
P SUNDAR Vs. SPECIAL TAHSILDAR	February 29, 2012
P SUNDARARAJAN Vs. REGISTRAR VIGILANCE MADRAS HIGH COURT	February 27, 2012
P SURESH KUMAR Vs. MEMBER SECRETARY ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	July 16, 2012
P SUYAMBUNADAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE	June 22, 2012
P T CHELLAPANDIAN Vs. EXECUTIVE OFFICER AND ASSISTANT ENGINEER	October 8, 2012
P T SIVARAMAN Vs. T.R. GOPALA KRISHNAN	January 24, 2012
P TAMIL SELVAN Vs. STATE OF TAMIL NADU	September 25, 2012
P THANGARAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI	January 30, 2012
P THIYAGARAJAN AND ORS Vs. STATE	April 25, 2012
P UMALAKSHMI Vs. STATE BANK OF INDIA	July 12, 2012
P V SANTHOSH KUMAR Vs. EXECUTIVE OFFICER TOWN PANCHAYAT MATHAGIRI KRISHNAGIRI DISTRICT	April 18, 2012
P V SELLAMUTHU VENKATACHALA GOUNDER Vs. RAJASEKARAN	March 6, 2012
P VELAPPAN Vs. GANAPATHYAPPAN AND ORS	August 29, 2012
P VELAYUTHAN Vs. DIRECTOR OF AGRICULTURE CHENNAI	February 6, 2012
P VENKATESAN Vs. MANAGEMENT SAMCO METALS AND ALLOYS LIMITED	February 23, 2012
P VENUGOPAL REDDY Vs. STATE REP BY COMMISSIONER OF POLICE	March 27, 2012
P VIJAYAN Vs. UNION OF INDIA	January 12, 2012
P VITHYA Vs. GOVERNMENT OF TAMIL NADU	July 13, 2012
P. ALAGUSAMY Vs. STATE REP. BY THE INSPECTOR OF POLICE,VIRUDHUNAGAR DISTRICT	March 1, 2012
P. ANANDHAVALLI Vs. V. RANJITH	August 1, 2012
P. ARUL Vs. P. SEKARAN	March 9, 2012
P. BRUCE Vs. GENERAL MANAGER CUM MANAGING DIRECTOR	February 14, 2012
P. DOT G CONSTRUCTION PVT. LTD. Vs. THE ASSISTANT COMMISSIONER (CT), VADAPALANI II ASSESSMENT CIRCLE	November 20, 2012
P. GNANASEKARAN Vs. REGIONAL TRANSPORT OFFICER	February 21, 2012
P. HARIKRISHNAN Vs. ASSISTANT COMMISSIONER HR & CE ADMN. DEPARTMENT	March 27, 2012
P. JAYAMMAL Vs. THE STATE OF TAMIL NADU	January 12, 2012
P. JAYANANDAN Vs. RAMAKRISHNA STEEL INDUSTRIES LTD	July 16, 2012
P. JEYAKUMAR Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION EZHILAGAM	June 28, 2012
P. LAKSHMANAPILLAI Vs. A. ELANGOVAN	February 10, 2012
P. MAHALIGAM Vs. INSPECTOR OF POLIE	December 4, 2012
P. MAHESWARI Vs. DIRECTOR OF ELEMENTARY EDUCATION	October 8, 2012
P. MALARASU Vs. NARAYANAN NADAR	November 29, 2012
P. MANICKAM Vs. REVENUE DIVISIONAL OFFICER	August 24, 2012
P. MANIKANDAN Vs. STATE REP. BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, THIRUPPARANKUNDRAM	January 11, 2012
P. MANIKANDAN Vs. STATE REPRESENTED BY THE SUB-INSPECTOR OF POLICE	December 11, 2012
P. MANIVANNAN Vs. CHAIRMAN, TAMIL NADU UNIFORM SERVICES	July 16, 2012
P. MANJULA Vs. DEPUTY REGISTRAR/SPECIAL OFFICER	September 12, 2012
P. MARIADOSS Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT, KANCHEEPURAM,	March 26, 2012
P. MARIYAPPAN Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT	August 3, 2012
P. MARKKANNATHAS Vs. DISTRICT COLLECTOR, COLLECTORATE	July 24, 2012
P. MULLAIVENDAN Vs. DIRECTOR OF SCHOOL EDUCATION	July 19, 2012
P. MURUGAN Vs. THE MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION	January 19, 2012
P. MUTHUPANDI Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD	March 21, 2012
P. MUTHUPONNU Vs. DISTRICT COLLECTOR MADURAI DISTRICT	August 21, 2012
P. MUTHUVEL Vs. DISTRICT COLLECTOR, TUTICORIN DISTRICT	June 15, 2012
P. PACHIAYAPPAN Vs. THE DISTRICT COLLECTOR, COLLECTOR OFFICE	January 9, 2012
P. PALANICHAMY Vs. KARUPPAIAH	November 29, 2012
P. PANDYRAJAN, TIRUNELVELI DISTRICT Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (NELLAI) LTD., TIRUNELVELI DISTRICT AND ANOTHER	October 11, 2012
P. PAPPAMMAL Vs. COMMISSIONER, MADURAI CORPORATION	September 4, 2012
P. PAVENTHAN Vs. TAMIL NADU ELECTRICITY BOARD	June 5, 2012
P. PERUMAL Vs. DIRECTOR OF SOCIAL WELFARE	October 5, 2012
P. RAJAKKANNU Vs. DIRECTOR, BACKWARD-MOST BACKWARD CLASS	August 27, 2012
P. RAMASAMY Vs. DEPUTY INSPECTOR GENERAL OF POLICE	September 13, 2012
P. RAMASAMY Vs. INSPECTOR OF POLICE TRAFFIC INVESTIGATION	November 21, 2012
P. RAMU Vs. STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT	February 22, 2012
P. RAVIKUMAR Vs. GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT ENVIRONMENT & FOREST DEPARTMENT SECRETARIA	August 1, 2012
P. SAMUTHIRAM Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	July 30, 2012
P. SARAVANAN Vs. UNION OF INDIA	November 1, 2012
P. SELVAKUMAR Vs. M/S. TAMILNADU INDUSTRIAL EXPLOSIVE LTD.	October 17, 2012
P. SENTHAMIL PRAKASAM Vs. SECRETARY TO GOVERNMENT	August 3, 2012
P. SENTHILMURUGAN Vs. DIRECTOR, TEACHER EDUCATION	April 19, 2012
P. SHANTHI RANI Vs. DIRECTOR OF ELEMENTARY EDUCATION	July 10, 2012
P. SINGARAVELU Vs. THE GOVERNMENT OF TAMIL NADU	April 9, 2012
P. SIVAJI POOSARI Vs. COMMISSONER HINDU RELIGIOUS AND CHAIRTABLE ENDOWMENTS DEPARTMENT CHENNAI	February 10, 2012
P. SIVAKAMI Vs. STATE OF TAMIL NADU	August 16, 2012
P. SIVAKAMI Vs. INDIAN OIL CORPORATION LIMITED	August 30, 2012
P. SIVAKUMAR Vs. THIRU. K. SOUNDARRAJAN, THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (KOVAI) LTD	February 21, 2012
P. SUBBAIAH Vs. CHILD DEVELOPMENT PROJECT OFFICER	July 13, 2012
P. SUMATHI Vs. SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT	October 8, 2012
P. SUNDARAMURTHY Vs. THE DISTRICT MANAGER, TASMAC LTD. AND THE GENERAL MANAGER, TASMAC LTD.	November 21, 2012
P. SUNDARESAN Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, INDUSTRIES DEPARTMENT, FORT ST. GEORGE, CHENNAI-600 009 AND ORS.	January 30, 2012
P. VEERAPPAN Vs. MARIAMMAL	October 30, 2012
P.A.MANGALAM Vs. CHIEF EXECUTIVE OFFICER	November 9, 2012
P.ASHOK KUMAR Vs. CHIEF EDUCATIONAL OFFICER	December 14, 2012
P.AVUDAINAYAGAM Vs. DIRECTOR	August 13, 2012
P.DAVID JAWAHAR Vs. VICE CHANCELLOR	November 21, 2012
P.DORAIKANNU Vs. P.ISTALINGAM	November 16, 2012
P.GNANA PRAGASAM Vs. STATE OF TAMIL NADU	December 3, 2012
P.JAYAAJ Vs. STATE, REP BY THE INSPECTOR OF POLICE	December 6, 2012
P.JOTHI Vs. UNION OF INDIA	October 16, 2012
P.K. RAMASAMY Vs. VASUMATHY AND ORS.	June 6, 2012
P.K.P N SPINNING MILLS PRIVATE LIMITED REP BY ITS DIRECTOR Vs. COMMISSIONER OF CENTRAL EXCISE	January 25, 2012
P.K.SANKARANARAYANAN Vs. SARADHAMBAL	December 17, 2012
P.KANAGAVEL Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES	September 21, 2012
P.KASIRAJAN Vs. UNION OF INDIA	November 8, 2012
P.KOMATHI Vs. UNDER SECRETARY	December 14, 2012
P.LAKSHMANAN Vs. MUNIAPPAN	December 13, 2012
P.M.MOHAMED MYDEEN Vs. SAHUL HAMEED	December 11, 2012
P.M.VATSLA Vs. P.BALASUBRAMANIAM	August 22, 2012
P.M.VENKATACHALAPATHI Vs. MINOR K.B.ISHWARYA	September 17, 2012
P.MANIARASAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	October 15, 2012
P.MOIDEEN KUTTY Vs. CATHOLIC SYRIAN BANK LTD	September 3, 2012
P.MURUGESAN Vs. N.V.KANNIAPPAN	November 9, 2012
P.MUTHUVALAN Vs. TEACHERS RECRUITMENT BOARD	October 12, 2012
P.N. SUDADEV Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY, DEPT OF HIGHER EDUCATION	February 22, 2012
P.NARAYANAN Vs. SUB DIVISIONAL MAGISTRATE CUM REVENUE DIVISIONAL OFFICER ARUPPUKOTTAI	December 20, 2012
P.PADMANABAN Vs. PRESIDING OFFICER	September 5, 2012
P.PARAMESWARAN Vs. SWATHY TEXTILES	July 9, 2012
P.PUGALENTHI Vs. STATE OF TAMIL NADU REP. BY THE CHIEF SECRETARY TO GOVERNMENT	November 9, 2012
P.R.A.R.PANDITHURAI Vs. V.K.V.GILLS PRIVATE LIMITED	December 10, 2012
P.R.RAJESHKUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR	November 1, 2012
P.RAJKUMAR Vs. SECRETARYTRICHY MARKETING COMMITTEE	October 3, 2012
P.RAMAR Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD	December 7, 2012
P.RAMESH Vs. KALAYARASI	December 10, 2012
P.RAMESH KANNAN S/O.PAPPU NADAR Vs. STATE THROUGH INSPECTOR OF POLICE	December 12, 2012
P.RAVIKUMAR Vs. DIRECTORATE OF TECHNICAL EDUCATION	November 27, 2012
P.S. KARIKALAN Vs. MANAGEMENT OF THE TAMIL NADU	November 2, 2012
P.S.KANIRAJ Vs. SECRETARY TO GOVERNMENT FOR HIGHER EDUCATION	November 22, 2012
P.S.SEKAR Vs. STATE	December 18, 2012
P.SEKAR Vs. R.GUNASEKARAN	December 4, 2012
P.SHANMUGAM Vs. DEPUTY INSPECTOR GENERAL	September 3, 2012
P.SURESH KUMAR Vs. CHAIRMAN	September 28, 2012
P.SUYAMBU LINGAM Vs. V.NATARAJAN	October 19, 2012
P.T.CHELLAPANDIAN Vs. EXECUTIVE OFFICER	October 8, 2012
P.T.RAMAKRISHNAN Vs. DISTRICT COLLECTOR	October 10, 2012
P.THANGAVEL Vs. PERSONAL ASSISTANT	September 5, 2012
P.V. BALAJI Vs. REGISTRAR OF BIRTH AND DEATH	April 10, 2012
P.V. CHINNARAJ Vs. V. NAGARAJ	October 3, 2012
P.V. REGUNATHAN Vs. COMMISSIONER PROHIBITION AND EXCISE DEPARTMENT, CHEPAUK, CHENNAI	February 21, 2012
P.V.NATESAN Vs. MOHAMMED ISMAIL	December 17, 2012
P.V.RAGUNATHAN Vs. COMMISSIONER PROHIBITION AND EXCISE DEPARTMENT	November 26, 2012
P.VENKATARAMAN Vs. GOVERNMENT OF TAMILNADU	November 9, 2012
P.VENKATESAN Vs. DEPUTY SUPERRINTENDENT OF POLICE	December 5, 2012
P.VIJAYALAKSHMI Vs. P.SUSHEELA	September 27, 2012
PACHAIAMMAL; R PANDARINATHAN Vs. MANGALAKSHMI AMMAL	January 10, 2012
PACHAIYAMMAL EDUCATIONAL TRUST Vs. APPELLATE COMMITTEE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	July 12, 2012
PACHAMUTHU Vs. STATE REP BY REVENUE	June 29, 2012
PACHAMUTHU Vs. RAMASAMY GOUNDER	July 26, 2012
PACHIAPPAN Vs. MUTHU UDAYAR	August 27, 2012
PACIFICORP HK LIMITED Vs. COMMISSIONER OF CUSTOMS AIRPORTAND AIR CARGO COMPLEX MEENAMBAKKAM CHENNAI	February 21, 2012
PACKIYAM Vs. DISTRICT COLLECTOR MADURAI	January 3, 2012
PACKMASTER CONTAINERS P. LTD. Vs. RAYALASEEMA COMMODITIES LTD.	April 26, 2012
PADMAJA ASHOK Vs. E RAJYASREE	March 8, 2012
PADMAKUMARI THANKACHI Vs. DISTRICT COLLECTOR	August 17, 2012
PADMANABHA INDUSTRIAL TRAINING Vs. SECRETARY TO GOVERNMENT	September 11, 2012
PADMASHREE POLYTECHNIC COLLEGE A UNIT OF PROF SUNDARAM EDUCATIONAL TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	July 12, 2012
PADMAVATHI KUPPARAO Vs. R.B. ANANDAN	October 15, 2012
PADMAVATHI MODERN RICE MILL REP BY ITS PROPRIETOR B GANGATHARAN Vs. GOVERNMENT OF PUDUCHERRY REP BY ITS JOINT SECRETARY	July 17, 2012
PADMAVATHY Vs. RATHINA SABAPATHY	March 2, 2012
PADMAVATHY AMMAL Vs. PACHAIYAPPA NAINAR	January 9, 2012
PADMINI Vs. EASWARI	July 30, 2012
PALANI Vs. PRINCIPAL SECRETARY	February 16, 2012
PALANI (DIED) AND ORS Vs. MUTHUKUMARAN AND ORS	September 25, 2012
PALANIAMMAL Vs. TILAKAVATHI	January 4, 2012
PALANIAMMAL Vs. K.R.C.ANBALAGAN	February 18, 2012
PALANIAMMAL; ESWARI; MANIKANTAN Vs. REVENUE DIVISIONAL OFFICER	February 23, 2012
PALANIAPPAN Vs. RAJAMANI	March 28, 2012
PALANICHIDAMPARAM Vs. S.PREMA SELVAM	December 4, 2012
PALANISAMY Vs. LAKSHMI	February 21, 2012
PALANISAMY Vs. KRISHNAN	August 3, 2012
PALANISAMY Vs. CHINNAKANDAN @ KANDASAMY	August 28, 2012
PALANISAMY AND ORS Vs. KALIAMMAL	July 19, 2012
PALANIVEL Vs. STATE REP BY INSPECTOR OF POLICE THALAIVASAL POLICE STATION	August 3, 2012
PALANIVELU AND CHINTHAMANI Vs. R. CHANDRA	November 6, 2012
PALANIYAMMAL Vs. NATARAJAN	November 20, 2012
PALAYAMMAL Vs. I.DHANAMMA	October 5, 2012
PAN ELECTRONICS INDIA LTD Vs. VENLON METACOAT PRIVATE LTD	July 25, 2012
PAN RESORTS LTD Vs. H H KARTHIKA THIRUNAL LAKSHMI BAYI	October 1, 2012
PANAYADIAN ALIAS RAVISHANKAR, Vs. M. SRINIVASAN AND ORS.	November 28, 2012
PANCHASARAM SINGH @ SARANGAN Vs. TMT. GIRIJA	February 24, 2012
PANCHASHEEL ALLOYS CONSTRUCTION PVT LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	September 17, 2012
PANDEESWARI Vs. SECRETARY TO THE GOVERNMENT	November 8, 2012
PANDI Vs. STATE, REPRESENTED BY THE INSPECTOR OF POLICE	February 16, 2012
PANDI Vs. INSPECTOR OF POLICE VADIPATTI POLICE STATION MADURAI DISTRICT	February 23, 2012
PANDI @ PANDIARAJ Vs. S. AROKIASAMY	June 19, 2012
PANDI ALIAS PANDIARAJAN Vs. STATE	July 23, 2012
PANDI, S/O.NAAGU AGAALI Vs. STATE	December 17, 2012
PANDIAN Vs. SRIRAM V. IYER	September 17, 2012
PANDIAN Vs. M.KAMALAKANNAN	December 6, 2012
PANDIARAJAN Vs. R.RAJAMMAL	August 30, 2012
PANDIARAJAN Vs. STATE REP BY ASSISTANT COMMISSIONER OF POLICE THILAGAR THIDAL	March 2, 2012
PANEER Vs. VIJAYA	August 16, 2012
PANEERSELVAM Vs. MOHANA	October 9, 2012
PANEERSELVAM Vs. ABIRAMI	June 27, 2012
PAPPA Vs. STATE	December 10, 2012
PAPPAL Vs. C. NAGARAJAN	June 12, 2012
PAPPAMMAL ALIAS T PAPPA Vs. P RAMASAMY	March 29, 2012
PAPPANNAN Vs. KOLANDASAMY	September 10, 2012
PAPPI CHETTY RAGHAVIAH CHETTYS CHARITIES Vs. VINOD MOHAN	September 29, 2012
PARAMANANDAN Vs. SELVANAYAKI	October 18, 2012
PARAMASIVAM Vs. THE DEPUTY SUPERINTENDENT OF POLICE, DISTRICT CRIME BRANCH (LAND GRAB CELL), SALEM,	January 31, 2012
PARAMASIVAN Vs. COMMISSIONER OF POLICE	December 12, 2012
PARAMESWARAN Vs. INSPECTOR OF POLICE	August 2, 2012
PARAMESWARI Vs. A.KUMAR	October 30, 2012
PARANI Vs. STATE	February 1, 2012
PARAPATTY SURESH Vs. COMMISSIONER OF POLICE	October 12, 2012
PARTHIBAN Vs. STATE	May 9, 2012
PARVATHI Vs. SAPPANI GOUNDER	January 12, 2012
PARVATHIAMMAL Vs. B INDIRA	January 18, 2012
PARVATHIAMMAL AND ORS Vs. KARUNAIAMMAL	March 2, 2012
PARVEEN TRAVELS (P) LTD PURSAWALKAM Vs. TRANSPORT COMMISSIONER STA CHEPAUK CHENNAI	January 2, 2012
PARVEEN TRAVELS (P) LTD. Vs. THE SECRETARY, STATE TRANSPORT AUTHORITY	November 15, 2012
PASUPATHY Vs. ARYA VYSYA SAMUGAM REP BY ITS MANAGING TRUSTEE	February 7, 2012
PATIL VOSSLOH RAIL SYSTEMS PVT LTD Vs. CHENNAI METROL RAIL LIMITED	April 27, 2012
PATTANI ROWTHAR Vs. SEENI ISSATHEEN	April 4, 2012
PATVOLK Vs. HYDRA IMPEX PVT LTD	March 26, 2012
PAUL ENGINEERING COLLEGE PAULS NAGAR PULICHAPALLAM VILLAGE REP BY ITS CHAIRMAN DR S R S PAUL Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY HOME (TRANSPORT) DEPARTMENT	January 4, 2012
PAUL VIJAYARAJAN AND ORS Vs. K J MATHEW AND ORS	March 26, 2012
PAULRAJ Vs. BRANCH MANAGER MUTHOOT FINCORP LTD	November 23, 2012
PAVITHRA ALIAS SWATHI Vs. INSPECTOR OF POLICE	June 19, 2012
PAVITHRA LEATHERS Vs. COMMERCIAL TAX OFFICER	September 21, 2012
PAVUNAMBAL Vs. SHANMUGAM	April 9, 2012
PAZHANESAN Vs. ARJUNAN	August 7, 2012
PD SUNDARESAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	June 8, 2012
PERIYASAMY Vs. STATE REP BY INSPECTOR OF POLICE	August 1, 2012
PERIYATHAMBI Vs. VELLAISAMY	December 17, 2012
PERUMAL Vs. E INDUKUMAR	June 11, 2012
PERUMAL Vs. STATE REP BY THE INSPECTOR OF POLICE JALAKANDAPURAM POLICE STATION JALAKANDAPURAM TALUK SALEM DISTRICT	April 16, 2012
PERUMAL CHETTIAR Vs. GOVINDAMMAL	July 13, 2012
PERUMAL TRADERS REP BY ITS PROPRIETOR Vs. DISTRICT COLLECTOR VELLORE DISTRICT	February 15, 2012
PERUMAL UDAYAR Vs. COLLECTOR KANCHEEPURAM DISTRICT	February 8, 2012
PETITIONER Vs. RESPONDENT	March 14, 2012
PETITIONER Vs. RESPONDENT	March 20, 2012
PETITIONER Vs. RESPONDENT	July 26, 2012
PHOENIX CONVEYOR BELT INDIA P LTD Vs. CHAIRMAN AND MANAGING DIRECTOR TAMILNADU GENERATION OF ENERGY AND DISTRIBUTION COMPANY LIMITED	April 27, 2012
PIG FARMERS ASSOCIATION REPRESENTED BY ITS SECRETARY S RAJAGOPAL Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU SECRETARIAT FORT ST GEORGE CHENNAI	April 27, 2012
PLANTATION WORKERS UNION CONGRESS REP BY ITS GENERAL SECRETARY COONOOR Vs. JOINT COMMISSIONER OF LABOUR COIMBATORE	February 6, 2012
PLANTERS ASSOCIATION OF TAMIL NADU Vs. SECRETARY TO GOVERNMENT LABOUR & EMPLOYMENT DEPARTMENT GOVERNMENT OF TAMIL NADU CHENNAI	June 5, 2012
POLYSPIN EXPORTS LTD Vs. STANDARD SPINNING AND WEAVING MILLS LIMITED	March 2, 2012
PONDICHERRY AGROSERVICE AND INDUSTRIES CORPORATION EMPLOYEES AND WORKERS UNION REP BY ITS PRESIDENT S CANDHY Vs. PONIDCHERRY AGROSERVICE AND INDUSTRIES CORPORATION LIMITED REP BY ITS MANAGING DIRECTOR THATTAVAN CHAVADY	February 2, 2012
PONDICHERRY CO-OPERATIVE WHOLESALE STORES LTD Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	March 1, 2012
PONMANI Vs. STATE	January 19, 2012
PONNAN CHETTY ALIAS PONNUSAMY Vs. DISTRICT COLLECTOR	March 2, 2012
PONNANANCHA PERUMAL Vs. SUPERINTENDENT OF POLICE	July 9, 2012
PONNAYAMMAL Vs. S SUBRAMANIAM	July 23, 2012
PONNIAMMAL, RAJAMANI Vs. MANJAKALIAN @ KALIAN, RAJATHI, THANGAVEL	February 16, 2012
PONNUR HANDLOOM WEAVERS CO-OPERATIVE PRODUCTION AND SALES SOCIETY LTD PONNUR REP BY ITS SPECIAL OFFICER PONNUR Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL SCOPE MINAR	February 6, 2012
PONNUSAMY Vs. DISTRICT COLLECTOR VELLORE	February 21, 2012
PONNUSAMY Vs. SATHYAPRIYA	March 29, 2012
PONNUSAMY Vs. DISTRICT COLLECTOR	September 12, 2012
PONNUSAMY S/O ANJAN AND ORS Vs. JAMUNA RANI W/O KRISHNAN	January 18, 2012
PONNUVEL NADAR Vs. GHOUSE BHASHA	January 24, 2012
POOL PANDI, S/O.MASANATHEVAR Vs. STATE, THROUGH THE INSPECTOR OF POLICE	December 21, 2012
POONCHOLAI Vs. SANJEEVI REDDIAR	July 20, 2012
POONGAVANAM Vs. THANGAMANI	January 11, 2012
POONGODI, RAVICHANDRAN, BASKAR Vs. MANI	January 19, 2012
POORANI AMMAL Vs. S T PRABHAVATHI	March 8, 2012
POOVAMMAL Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE, V.K.PURAM POLICE STATION, TIRUNELVELI DISTRICT	February 8, 2012
POOVAMMAL Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION REP. BY ITS MANAGING DIRECTOR	February 15, 2012
POOVAYI Vs. STATE OF TAMIL NADU	March 29, 2012
PORUR PANGUNI UTHIRA PALKAVADI VEL POOJA SABHA REP BY ITS PRESIDENT S DAMODARANPRESIDENT S DAMODARAN Vs. GOVERNMENT OF TAMILNADU REP. BY ITS SECRETARY	January 12, 2012
PRAMOD KUMAR Vs. UNION OF INDIA	December 5, 2012
PRANATHI EDUCATIONAL AND CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	July 20, 2012
PRAVEENKUMAR Vs. HONGHONG AND SHANGHAI BANKING HONGHONG AND SHANGHAI BANKING	November 20, 2012
PREM ANAND Vs. COMMISSIONER	June 11, 2012
PREMA Vs. MURUGESAN	January 19, 2012
PREMIER ENTERPRISES A PARTNERSHIP CONCERN REP BY ITS PARTNER Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE REP BY ITS SECRETARY	March 7, 2012
PREMIER GARMENT PROCESSING Vs. DIVISIONAL RAILWAY MANAGER	December 4, 2012
PREMIER SYNTHETIC INDUSTRIES Vs. INCOME TAX OFFICER	June 4, 2012
PREMILA KIRUBA AUGUSTUS Vs. STATE BANK OF INDIA	October 4, 2012
PRESIDENT GANGAIKONDAN PANCHAYAT Vs. CHIEF ENGINEER NON CONVENTIONAL ENERGY SOURCES NCES	June 19, 2012
PRESIDENT MOONGILTHURAIPATTU PANCHAYAT Vs. COMMISSIONER RURAL DEVELOPMENT AND PANCHAYAT RAJ	September 28, 2012
PRESIDENT, MALAVAGOUNDANPATTI PANCHAYAT, NILAKOTTAI TALUK Vs. DISTRICT COLLECTOR, DINDIGUL	March 20, 2012
PRESTIGE ESTATES PROJECTS LIMITED THROUGH ITS VICE PRESIDENT Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT	December 13, 2012
PRIME GOLD INTERNATIONAL(P) LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	June 5, 2012
PRINCIPAL GENERAL MANAGER Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL	April 2, 2012
PRINCIPAL HEBRON SCHOOL LUSHINGTON HALL UDHAGAMANDALAM Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS SECRETARY	January 18, 2012
PRINCIPAL SECRETARY TO GOVERNMENT AND ORS Vs. C JAYARAJ	December 4, 2012
PRIYA Vs. AUTHORISED OFFICER INDIAN OVERSEAS BANK	January 3, 2012
PRIYANKA RAJKUMAR Vs. BHARATIYA VIDYA BHAVANS	July 11, 2012
PROMECH INDUSTRIES Vs. ASSISTANT COMMISSIONER	April 25, 2012
PRP EXPORTS REP. BY ITS PARTNER MR. P. SURESHKUMAR Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU	November 2, 2012
PUDUVASANTHAM MAHALIR Vs. DISTRICT COLLECTOR	August 22, 2012
PULAVAR PALANISAMY Vs. STATE REPRESENTED BYTHE ADDITIONAL SUPERINTENDENT OF POLICE	July 13, 2012
PUNGANOOR ERI PASANA VIVASAYIGAL MEMBATTU NALA SANGAM Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA	August 2, 2012
PUNITHAVATHI Vs. N.A.A. SULTHAN EBRAHIM	October 5, 2012
PUNJAB ASSOCIATION Vs. SWAMI HATHIRAMJEE MUTT	September 25, 2012
PURUSHOTHAMAN Vs. RANGANATHAN	April 18, 2012
PUSHBAM Vs. DIRECTOR OF ELEMENTARY SCHOOL EDUCATION	September 10, 2012
PUSHPA Vs. K H RAVIENDRRAN	June 20, 2012
PUSHPA AND ORS Vs. CHANDRAN AND ORS	July 20, 2012
PUSHPALATHA Vs. DEVARAJ	July 30, 2012
PUSPHA MALA Vs. DIVISIONAL MANAGER	September 14, 2012
PUVANALINGAM Vs. THE STATE OF TAMIL NADU	June 12, 2012
QUIBUS RESOURCES INDIA PRIVATE LIMITED Vs. R THARANI	September 11, 2012
R A GOPALKRISHNAN Vs. STATE OF TAMIL NADU	July 2, 2012
R AMUTHAN Vs. INPECTOR OF PANCHAYATS AND DISTRICT COLLECTOR MADURAI DISTRICT ALIAS MADURAI	June 6, 2012
R ANDAL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER MADURAI	January 6, 2012
R BALAKRISHNAN AND ORS Vs. AMIRTHALAKSHMI AND ORS	June 14, 2012
R BALAMBAL Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT	July 9, 2012
R BALSAMI Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT	July 23, 2012
R CHANDRAN AND ORS Vs. R NANJAN	June 26, 2012
R CHANDRASEKARAN Vs. S KARTHIK	April 19, 2012
R CHANDRASEKARAN Vs. CHAIRMAN CENTRAL BOARD OF EXCISE AND CUSTOMS NORTH BLOCK NEW DELHI	October 1, 2012
R D TEXTILES Vs. S S MANI	October 1, 2012
R DEIVENDRAN Vs. COLLECTOR TUTICORIN DISTRICT TUTICORIN	March 14, 2012
R DEVASHANKAR Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE	February 24, 2012
R DHANAPALAN Vs. REVENUE DIVISIONAL OFFICER	February 3, 2012
R DHARMICHAND KOTHARI Vs. COMMISSIONER OF INCOME-TAX	August 10, 2012
R GANESAN Vs. COMMISSIONER, DINDIGUL MUNICIPALITY	February 28, 2012
R GOPAL Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT	July 30, 2012
R GOVINDARAJAN Vs. CHIEF CONTROLLING	October 25, 2012
R GOVINDASAMY Vs. ADDITIONAL DIRETOR	November 26, 2012
R GOWTHAMI Vs. REGIONAL OFFICER ALL INDIA COUNCIL FOR TECHNICAL EDUCATION SOUTHERN REGIONAL OFFICE	March 9, 2012
R INBAVALLI PROPRIETOR GANESH RAM ELECTRONICS Vs. INCOME TAX OFFICER WARD XI 1	February 20, 2012
R INDRA B T ASSISTANT Vs. DISTRICT ELEMENTARY EDUCATION OFFICER	February 20, 2012
R JAYAPAL Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD	May 3, 2012
R JEYADOSS GABRIEL Vs. SECRETARY TO GOVERNMENT	March 28, 2012
R KALIDOSS Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	March 6, 2012
R KAMBAN Vs. S FAWSAL HIDAYA	March 2, 2012
R KARUNKAKARAN Vs. INSPECTOR OF POLICE	February 15, 2012
R KARUPPUSAMY Vs. COMPETENT AUTHORITY/DISTRICT REVENUE OFFICER ERODE	March 27, 2012
R KAVIYA MANJARI REP BY FATHER AND NATURAL GUARDIAN Vs. DIRECTOR DIRECTORATE OF MEDICAL EDUCATION CHENNAI	February 2, 2012
R KONDASAMY NAIDU Vs. K JANAKARAJ	April 24, 2012
R KRISHNA GOUNDER Vs. PRIMARY AGRICULTURAL CO OPERATIVE BANK	November 15, 2012
R KRISHNAMOORTHY Vs. SPECIAL OFFICER REPRESENTING THE BOARD OF DIRECTORS TAMIL NADU DISTRICT CO-OPERATIVE MILK-PRODUCERS CO-OPERATIVE UNION	January 4, 2012
R KRISHNAMURTHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME DEPARTMENT	February 21, 2012
R KRISHNAMURTHY Vs. STATE OF TAMIL NADU	July 17, 2012
R KUMARAVEL GOUNDER Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE/SUB COLLECTOR HOSUR KRISHNAGIRI DISTRICT	April 18, 2012
R LAKSHMI Vs. CHIEF ENGINEER	August 3, 2012
R LAKSHMI Vs. K PALANISAMY	October 5, 2012
R M REYMOND RAJ Vs. HEAD MANAVALA KURCHI PLANT INDIAN RARE EARTHS LTD	April 20, 2012
R MAHALAKSHMI AND ORS Vs. P POOMALAI AND ORS	August 16, 2012
R MANI Vs. SELVI	July 12, 2012
R MANIVASAKAN Vs. M VIMALA	October 31, 2012
R MARGANDEYAN Vs. STATE OF TAMIL NADU REP BY THE SECRETARY TO GOVT AGRICULTURE DEPARTMENT FORT ST GEORGE CHENNAI	February 16, 2012
R MARIAPPAN Vs. DISTRICT REVENUE OFFICER	October 11, 2012
R MARIMUTHU Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT TAMIL DEVELOPMENT CULTURE AND RELIGIOUS ENDOWMENTS DEPARTMENT	February 2, 2012
R MARIMUTHU CHETTIAR Vs. G VENKATESAN	March 29, 2012
R MARKANDAN (DIED); PUSHPAVALLI Vs. STATE	March 21, 2012
R MOHAN BHAIYA Vs. COMMISSIONER OF POLICE COIMBATORE	April 20, 2012
R MUNISWAMY AND ORS Vs. M SHIVANNA	April 4, 2012
R MURALIKANNAN Vs. MANAGEMENT OF T V S MOTOR COMPANY LTD	February 10, 2012
R MURUGADOSS ALIAS MURUGAN Vs. STATE THROUGH THE SUB INSPECTOR OF POLICE	August 1, 2012
R MUTHURKRISHNAN Vs. STATE OF TAMIL NADU	June 5, 2012
R NARAYANAMOORTHY Vs. REGISTRAR DEBT RECOVERY	February 9, 2012
R NATARAJAN Vs. CHIEF EXECUTIVE OFFICER	March 1, 2012
R NATESAN Vs. SECRETARY TO GOVERNMENT	August 10, 2012
R PANDURANGAN Vs. R MUNUSAMY	September 11, 2012
R PAZHANISAMY Vs. R SELVI	January 30, 2012
R POONKUNDRAN Vs. STATE REPRESENTED BY THE SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	February 3, 2012
R PRABHAAKARAN Vs. UNIVERSITY OF MADRAS REP BY ITS VICE-CHANCELLOR	February 20, 2012
R PREMKUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE	June 25, 2012
R RADHA Vs. A S IBRAHIM RAWATHER	July 11, 2012
R RADHA Vs. GURUSAMY NAIDU	June 7, 2012
R RADHAKRISHNAN Vs. THE SECRETARY TO GOVERNMENT OF TAMILNADU HOUSING AND URBAN DEVELOPMENT DEPT	August 1, 2012
R RAGHUNANDHAN Vs. M REVATHI	May 10, 2012
R RAJA Vs. L S DILLI BABU	March 1, 2012
R RAJA SEKARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	February 6, 2012
R RAJAMANI Vs. MEDICAL OFFICER GOVERNMENT PRIMARY HEALTH CENTRE KARIPATTY, SALEM DISTRICT	February 8, 2012
R RAJAN Vs. PRESIDING OFFICER	April 18, 2012
R RAJARAMAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	August 22, 2012
R RAJU Vs. B CHITHRA	March 30, 2012
R RAKSHADOSS Vs. ANJALI; J PRAVINKUMAR; J JAYASUNDARI	February 9, 2012
R RAMADURAI Vs. C. VAMSADHARA M.D. PH.D DIRECTORATE OF MEDICAL EDUCATION	January 10, 2012
R RAMAMOORTHY Vs. STATE OF TAMILNADU	March 29, 2012
R RAMANI Vs. SECRETARY TO GOVERNMENT	February 29, 2012
R RAMANUJAM Vs. TEACHERS RECRUITMENT BOARD REP BY ITS MEMBER SECRETARY	June 12, 2012
R RAMARAJ Vs. R KUPPUSAMY	March 28, 2012
R RANGANATHAN Vs. R JAYAPRAKASH	June 12, 2012
R RANGASAMY Vs. K M SUBRAMANIAM	February 3, 2012
R RAVICHANDRAN Vs. R NAGARAJAN AND ORS	June 20, 2012
R SAKTHIVEL Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT	January 6, 2012
R SARALA Vs. CHANDRASEKAR	January 3, 2012
R SARASWATHI Vs. SPECIAL COMMISSIONER AND COMMISSIONER LAND REFORMS CHEPAUK CHENNAI	March 15, 2012
R SARAVANAN Vs. PAVATHAL	October 12, 2012
R SATYA Vs. COLLECTOR DHARMAPURI DISTRICT	June 5, 2012
R SELVA SUDHA MARY Vs. S SERMADURAI ALIAS DURAIRAJ; UNITED INDIA INSURANCE COMPANY LIMITED	December 20, 2012
R SELVARAJ Vs. STATE	March 28, 2012
R SENTIL KUMAR Vs. VILVANATHA MUDALIAR	November 7, 2012
R SHANMUGAM Vs. DISTRICT COLLECTOR NILGRIS DISTRICT UDAGAMANDALAM	June 7, 2012
R SHARAVANAN Vs. TRANSPORT COMMISSIONER TRANSPORT DEPARTMENT	July 5, 2012
R SIVAKUMAR Vs. SASIKALA	July 10, 2012
R SIVANESAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	January 6, 2012
R SOORIYAKUMARI Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	February 3, 2012
R SRINIVASAN Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT AT KANCHEEPURAM	March 7, 2012
R SUBASHINI Vs. DISTRICT ELEMENTARY EDUCATION OFFICER	June 21, 2012
R SUBBIAN Vs. SECRETARY TO GOVERNMENT	July 9, 2012
R SUBRAMANIAN Vs. S IYAPPAN	July 23, 2012
R SUBRAMANIUM Vs. UNION GOVERNMENT OF INDIA	March 27, 2012
R SUGUMAR Vs. COLLECTOR	November 15, 2012
R THANGARAJ Vs. SUPERINTENDENT OF POLICE	June 6, 2012
R THIAGARAJAN Vs. STATE OF TAMILNADU REP.BY PRINCIPAL SECRETARY TO GOVERNMENT	March 8, 2012
R THIRUMURUGAN Vs. SENIOR REGIONAL MANAGER	August 14, 2012
R THIRUNAVUKKARASAU Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT	August 14, 2012
R V KANNAN Vs. BOSE	July 27, 2012
R VASANTHI Vs. STATE	January 24, 2012
R VELUSAMY NAIDU Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION EZHILAGAM CHEPAUK CHENNAI	June 5, 2012
R VENKATAPATHY ASSISTANT DIRECTOR OF LOCAL FUND AUDITS Vs. PRINCIPAL ACCOUNTANT GENERAL ACCOUNTS AND ENTITLEMENTS TAMIL NADU CHENNAI	June 8, 2012
R VENKATESH Vs. KALLIAMMAL	July 13, 2012
R VETRISELVI Vs. MANAGER SRI SUBAM GAS AGENCIES CHIDAMBARAM	January 18, 2012
R VIJAYA Vs. A MOHANRAJ	February 29, 2012
R VIKRAM Vs. MANAGER PUNJAB NATIONAL BANK	June 11, 2012
R VIKRAM SINGH RAJAH BONSLE Vs. V S JAGANNATHAN	February 20, 2012
R YOGANATHAN Vs. R KARUPPUSAMY	October 29, 2012
R. ANBARASU Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA	August 21, 2012
R. ASAITHAMBI Vs. DISTRICT COLLECTOR, TIRUCHIRAPALLI	April 23, 2012
R. ASHOK Vs. CHAIRMAN, TAMIL NADU GENERATION	August 17, 2012
R. AYYAPPAN Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT	June 21, 2012
R. AYYAPPAN Vs. SUB-DIVISIONAL MAGISTRATE/REVENUE DIVISIONAL OFFICER, PERIYAKULAM	February 29, 2012
R. BETSY VINOLIA Vs. TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY	November 23, 2012
R. CHANDRAKALA Vs. M. SANKARANARAYANAN	April 26, 2012
R. CHANDRASEKARAN Vs. S. KARTHIK & OTHERS	March 12, 2012
R. ELANGO Vs. SARAVANAN	December 4, 2012
R. GANESAN Vs. COMMISSIONER, DINDIGUL MUNICIPALITY	February 28, 2012
R. GOMATHI Vs. JEEVA @ JEEVANANDAM	September 17, 2012
R. ILAYARAJA Vs. COMMISSIONER, EMPLOYMENT EXCHANGE	July 17, 2012
R. JOHN GNANARAJ Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	July 23, 2012
R. KALIMUTHU Vs. DISTRICT COLLECTOR, RAMANATHAPURAM	April 20, 2012
R. KARTHIKA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	September 4, 2012
R. KARTHIKEYAN, Vs. THE SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY (MC4) DEPARTMENT FORT ST. GEORGE, CHENNAI-9,	March 26, 2012
R. KRISHNAMOORTHY Vs. ANNA UNIVERSITY OF TECHNOLOGY	August 21, 2012
R. KUMAR AND R. KRISHNAN Vs. THE SECRETARY TO GOVERNMENT, TRANSPORT DEPARTMENT, FORT ST. GEORGE, CHENNAI-9,	November 9, 2012
R. MARAGATHAM Vs. S. RAMESH BABU	June 29, 2012
R. MEENA Vs. DISTRICT COLLECTOR, MADURAI DISTRICT	September 17, 2012
R. MUTHURAJ Vs. THE GOVERNMENT OF TAMIL NADU STATE	September 4, 2012
R. NANDAKUMAR Vs. ESTATE OFFICER ATA/EVICTION AUTHORITY NEYVELI LIGNITE CORPORATION LTD. NEYVELI CUDDALORE DT,	January 23, 2012
R. NIRMALA Vs. DISTRICT REVENUE OFFICER	August 31, 2012
R. PALANISAMY Vs. R. SHANMUGHAM	September 21, 2012
R. PANCHUMANI Vs. REGIONAL TRANSPORT OFFICER	February 20, 2012
R. PANDIAR Vs. STATE REP. BY THE INSPECTOR OF POLICE	April 18, 2012
R. PANNEER SELVAM Vs. THE ASSISTANT DIRECTOR OF MINES, TIRUVALLUR, TIRUVALLUR DISTRICT AND THE REVENUE DIVISIONAL OFFICER, SUB-COLLECTOR, AMBATHUR, TIRUVALLUR DISTRICT	September 5, 2012
R. PARAMASIVAM Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT RAJ	February 3, 2012
R. PAZHANI MURUGAN Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	February 13, 2012
R. PRABHAKAR Vs. V. JOTHILAKSHMI	October 30, 2012
R. PRABHAKARAN Vs. VIJAYA BANK	March 30, 2012
R. PRAKASH Vs. M. DHANALAKSHMI	November 6, 2012
R. PUGHAZHENTHI Vs. STATE BY INSPECTOR OF POLICE, AVADI POLICE STATION, THIRUVALLUR DISTRICT	October 9, 2012
R. RAGUPATHI Vs. STATE OF TAMIL NADU	September 21, 2012
R. RAJAMANI Vs. TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVISION-1) LTD	August 30, 2012
R. RANGARAJAN Vs. SECRETARY TO GOVERNMENT	August 3, 2012
R. RAVICHANDRAN Vs. THE CORPORATION OF CHENNAI BY ITS COMMISSIONER	April 4, 2012
R. SARAVANAN Vs. CHAIRMAN TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD	August 28, 2012
R. SAROJA Vs. STATE, THROUGH THE INSPECTOR OF POLICE, CENTRAL CRIME BRANCH	January 19, 2012
R. SEKAR Vs. THE DISTRICT COLLECTOR, THE GEOLOGY & MINES DEPARTMENT,	November 9, 2012
R. SELVAKUMAR Vs. DISTRICT COLLECTOR	September 25, 2012
R. SIVAKUMAR Vs. C. MURUGAN	August 8, 2012
R. SIVANARAYANAN Vs. DISTRICT COLLECTOR	June 26, 2012
R. SRINIVASAN Vs. ASSISTANT-DEPUTY COMMISSIONER OF INCOME TAX	September 11, 2012
R. VENKATESAN Vs. T. BASKAR	October 15, 2012
R. VENKATRAJ Vs. STATE, REP. BY INSPECTOR OF POLICE	January 4, 2012
R.A. & CO. Vs. THE APPELLATE DEPUTY COMMISSIONER (CT) VI(FAC)	November 9, 2012
R.ANAND BABU Vs. CHAIRMAN CUM MANAGING DIRECTOR	December 7, 2012
R.BABU Vs. R.BALU	September 13, 2012
R.BALAKRISHNAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	October 18, 2012
R.BALAKRISHNAN Vs. STATE OF TAMILNADU	November 28, 2012
R.CHANDRAKESAN Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION	November 22, 2012
R.CHANDRAN Vs. SPECIAL TAHSILDAR	December 18, 2012
R.DAYALAN Vs. NAGARATHNAM	November 2, 2012
R.DHARUMAN Vs. UNION OF INDIA	October 12, 2012
R.EDISON SAMUEL Vs. SAM SUDHAKAR	November 19, 2012
R.GEETABAI Vs. MANAGING DIRECTOR	November 1, 2012
R.HARIKRISHNAN Vs. KAMALAKANNAN	September 4, 2012
R.HEMA DEVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT	December 3, 2012
R.INDU Vs. TAMIL NADU DR.M.G.R. MEDICAL UNIVERSITY	November 26, 2012
R.K. JAIN & BROTHERS Vs. STATE OF TAMIL NADU	April 4, 2012
R.K. SURENDRAN Vs. INSPECTOR OF POLICE KARUR TOWN POLICE STATION	February 21, 2012
R.K.PRODUCTIONS PVT. LTD Vs. N.K.THEATRES PVT. LTD	December 11, 2012
R.KAMALANATHAN Vs. K.MURUGESAN	July 27, 2012
R.KARUNANITHI Vs. STATE OF TAMIL NADU	September 26, 2012
R.KRISHNA GOUNDER Vs. M.PRABHAKARAN	November 15, 2012
R.KRISHNASAMY Vs. GENERAL MANAGER STATE EXPRESS TRANSPORT CORPORATION	November 16, 2012
R.LAZARUS Vs. ANN DURAISAMY	September 26, 2012
R.LOOYIS RAJ Vs. V.MALAIKANNAN ALIAS KALLALAGAR	December 18, 2012
R.M. RAMAMOORTHY Vs. SENIOR REGIONAL MANAGER	August 23, 2012
R.M.VENKATESAN Vs. V.MADHESWARAN	October 15, 2012
R.MAHALAKSHMI Vs. GOVERNMENT OF TAMILNADU	October 30, 2012
R.MAHESWARAN Vs. THE GOVERNMENT OF TAMILNADU STATE	September 5, 2012
R.MANOHARAN Vs. CHANDRALEKHA	November 27, 2012
R.MUTHULAKSHMI Vs. AUTHORISED OFFICER CUM ASSISTANT EXECUTIVE ENGINEER	September 24, 2012
R.N.SANKARAN Vs. STATE BANK OF INDIA	November 19, 2012
R.P. RAMIAH Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT	April 16, 2012
R.PANDIAMMAL Vs. S.MUTHULAKSHMI	November 1, 2012
R.PANDIAN Vs. DISTRICT REVENUE OFFICER	October 8, 2012
R.PANDURANGAN Vs. R.MUNUSAMY	September 11, 2012
R.POONKOTHAI Vs. K.S.KARUPAIAH	November 21, 2012
R.RAJENDRAN Vs. STATE OF TAMIL NADU	June 27, 2012
R.RAMANATHAN Vs. M.ARUNKUMAR	August 13, 2012
R.RAMASAMY Vs. MANAGING DIRECTOR	September 10, 2012
R.RANGANATHAN Vs. L.VENKATAPATHY	December 18, 2012
R.SADAYAPPAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	June 18, 2012
R.SANKARASUBBU Vs. COMMISSIONER OF POLICE	December 7, 2012
R.SARALA Vs. K.S.MOHAN	October 31, 2012
R.SATHIYAN Vs. REVENUE DIVISIONAL OFFICER	November 7, 2012
R.SELVA SUDHA MARY Vs. S.SERMADURAI ALIAS DURAIRAJ	December 20, 2012
R.SHANKAR Vs. S.MANOGARI	October 17, 2012
R.SHANKAR Vs. A.PATTABIRAMAN	August 23, 2012
R.SHANMUGA PERUMAL Vs. DISTRICT COLLECTOR	September 6, 2012
R.SHANMUGACHANDRAN Vs. CHIEF MANAGER INDIAN BANK	September 12, 2012
R.SHANMUGAVALLI Vs. STATE OF TAMIL NADU	November 2, 2012
R.SORANAM Vs. MANONMAINAM SUNDARANAR	September 21, 2012
R.SRINIVASAN Vs. ASST. DEPUTY COMMISSIONER OF INCOME-TAX	August 29, 2012
R.THAMARAINANGAI Vs. PERIYAR UNIVERSITY	November 21, 2012
R.THANGAMUTHU PILLAI Vs. JOINT COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENT	September 24, 2012
R.THARMAMBAL Vs. V.CHRISTOPHER MONI PRAKASH	December 18, 2012
R.VIJAYA Vs. K.MUNUSAMY	August 8, 2012
RA.JEYABAUL Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	August 14, 2012
RABIAMMAL AHAMED MAIDEEN EDUCATIONAL TRUST Vs. K.A. AHAMED MAIDEEN	June 29, 2012
RABIYA BASHEER ALI Vs. C DEVENDTA PRASAD	October 19, 2012
RADHA & RADHAKRISHNAN Vs. STATE REP. BY THE INSPECTOR OF POLICE	July 31, 2012
RADHIKA CHARLES Vs. REGIONAL TRANSPORT OFFICER	March 15, 2012
RAGAVENDRA AD LAB Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER	December 4, 2012
RAHAMATH NISHA Vs. STATE OF TAMILNADU REP BY THE SECRETARY TO THE GOVERNMENT PUBLIC DEPARTMENT	January 20, 2012
RAHMATHULLAH Vs. KANNAN	January 30, 2012
RAHMINDER KAUR Vs. S.F.INDUSTRIES	October 12, 2012
RAHUL SADASIVAN Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY	October 1, 2012
RAJ ALIAS MEDICAL RAJ Vs. STATE REP BY INSPECTOR OF POLICE	January 27, 2012
RAJA Vs. DISTRICT COLLECTOR, PUDUKOTTAI	July 30, 2012
RAJA @ KATTU RAJA Vs. STATE	July 17, 2012
RAJA ALIAS KATTU RAJA Vs. STATE REP BY INSPECTOR OF POLICE	July 17, 2012
RAJA D.SUNDARSINGH Vs. SUNDARASELVI	November 20, 2012
RAJA POONGOLU CHETTY CHARITIES Vs. MEER ALIAS MEERA BAI	July 10, 2012
RAJAGOPAL Vs. MUNISAMY	July 17, 2012
RAJAGOPAL Vs. KRISHNAN	August 22, 2012
RAJAKALAISELVI Vs. EDWARD BULDHAS	November 26, 2012
RAJAMANI GURUKKAL Vs. RAMA	February 6, 2012
RAJAMANICKAM Vs. STATE OF TAMILNADU REP. BY THE CHIEF SECRETARY TO GOVERNMENT CHIEF SECRETARIAT FORT ST GEORGE CHENNAI	February 24, 2012
RAJAMMAL Vs. MAHENDRAN	April 26, 2012
RAJAN Vs. STATE	September 14, 2012
RAJANI HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX	July 20, 2012
RAJANI KUMAR Vs. SUB INSPECTOR OF POLICE, ARANTHANGI POLICE STATION	January 23, 2012
RAJAPALAYAM MUNICIPALITY Vs. JAYABHASKARAN	December 4, 2012
RAJAPANDI Vs. STATE REPRESENTED BY THE SUB INSPECTOR OF POLICE KARIYAPATTI POLICE STATION	November 26, 2012
RAJASEKAR Vs. BHAVAN KUMAR	July 18, 2012
RAJASEKAR Vs. R KUMAR	July 6, 2012
RAJENDRAN Vs. STATE REP BY INSPECTOR OF POLICE	July 9, 2012
RAJENDRAN Vs. N RADHAKRISHNAN	July 17, 2012
RAJENDRAN Vs. INSPECTOR GENERAL OF REGISTRATION	March 12, 2012
RAJENDRAN Vs. SUGUNA	September 28, 2012
RAJENDRAN Vs. NALLAMMAL AND THANGAMANI	April 19, 2012
RAJENDRAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	December 21, 2012
RAJENDRAN Vs. STATE THRO' THE INSPECTOR OF POLICE	February 29, 2012
RAJENDRAN Vs. PARAVASUDEVAN	March 27, 2012
RAJENDRAN Vs. ILANTHURAI	July 6, 2012
RAJESH Vs. STATE	June 26, 2012
RAJESHWARI Vs. SANTHI	November 23, 2012
RAJESWARI Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR	August 23, 2012
RAJKIREN THIRUMURTHY Vs. SECRETARY TO GOVERNMENT	July 18, 2012
RAJKUMAR Vs. ARUMUGAPERUMAL	November 22, 2012
RAJKUMAR Vs. STATE REP. BY INSPECTOR OF POLICE	November 23, 2012
RAJSHREE SUGARS AND CHEMICALS LTD Vs. TAMIL NADU ELECTRICITY BOARD REP BY ITS CHIEF ENGINEER NCES	February 7, 2012
RAJSHREE TEXTILES AND ORS Vs. SARASWATHI DEVI AND ANR	March 16, 2012
RAJU Vs. V VICTORIA	March 1, 2012
RAJU Vs. JAWAHAR HASAN	November 16, 2012
RAMA GOUNDER Vs. SAKTHIVEL	April 2, 2012
RAMACHANDRAN Vs. PERUMAL	April 20, 2012
RAMACHANDRAN Vs. GOVINDASAMY	February 15, 2012
RAMACHANDRAN Vs. STATE BY INSPECTOR OF POLICE	July 17, 2012
RAMACHANDRAN Vs. BASKAR SETHUPATHI	November 19, 2012
RAMACHANDRAN SON OF VARADHARAJAN Vs. RAJENDRAN SON OF MUTHUSAMY	June 4, 2012
RAMADOSS AND ORS Vs. KALIMUTHU AND ORS	September 25, 2012
RAMAIYA Vs. GOVERNMENT OF TAMIL NADU AND ORS	March 29, 2012
RAMAKRISHNAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	December 4, 2012
RAMALINGAM Vs. GOVERNMENT OF TAMIL NADU THROUGH COLLECTOR THANJAVUR	April 16, 2012
RAMAMIRTHAM Vs. ARUNACHALAM CHETTIAR	February 21, 2012
RAMAMIRTHAM, THIYANAYAKI Vs. ARUNACHALAM CHETTIAR	February 21, 2012
RAMAMURTHY Vs. STATE	July 16, 2012
RAMAN ALIAS SEVITTU RAMAN Vs. STATE REP. BY THE INSPECTOR OF POLICETHIRUPULLANI POLICE STATION RAMANATHAPURAM DISTRICT	March 6, 2012
RAMAN RAVI Vs. COMMISSIONER	December 19, 2012
RAMANI Vs. STATE OF TAMILNADU	December 14, 2012
RAMARAJ Vs. T N V DURAIRAJ	March 14, 2012
RAMASAMI PILLAI Vs. AMARAJOTHI	January 12, 2012
RAMASAMY Vs. MANAGER 1613 PULIVALAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD	February 23, 2012
RAMASAMY Vs. SELVARAJ	April 9, 2012
RAMASAMY Vs. RENU AMMAL; DEVARAJI	January 10, 2012
RAMASAMY Vs. POONKHODI	September 21, 2012
RAMASAMY ALIAS TRAFFIC RAMASAMY Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY MUNICIPAL ADMINISTRATION	March 5, 2012
RAMASAMY CAVOUNDAR Vs. RAJEEMA BIBI	February 7, 2012
RAMASAMY GOUNDER Vs. UMA MAHESWARI AND ORS	July 13, 2012
RAMAYEE AMMAL Vs. RAMASAMY GOUNDER	March 20, 2012
RAMESH Vs. STATE	December 14, 2012
RAMESH Vs. STATE	June 25, 2012
RAMESH Vs. STATE	February 9, 2012
RAMESH Vs. STATE OF TAMIL NADU	September 14, 2012
RAMESH Vs. STATE OF TAMIL NADU	December 3, 2012
RAMESH BABU Vs. CONTROLLER OF EXAMINATION, TAMIL NADU	August 30, 2012
RAMESH BABU Vs. K.SELVARAJ	June 12, 2012
RAMESH BABU Vs. MARGADARSI CHITS (P) LTD	June 11, 2012
RAMESH KUMAR Vs. NAGARAJAN	July 9, 2012
RAMKUMAR Vs. STATE REP. BY INSPECTOR OF POLICE CBI/EOW/CHENNAI	January 19, 2012
RAMKY ENVIRO ENGINEERS LTD Vs. MUNICIPAL COMMISSIONER	December 17, 2012
RAMS EXIM REP BY ITS PROPRIETOR D RAMASAMY S/O LATE DURAISAMY Vs. DEPUTY DIRECTOR	March 16, 2012
RAMU Vs. STATE	March 13, 2012
RAMU Vs. INTELLIGENCE OFFICER NCB SOUTH ZONAL UNIT	February 27, 2012
RAMUTHAI Vs. MOOKKAYEE ALIAS PAPPAMMAL	October 3, 2012
RANGANATHAN ALIAS PANDURANGA Vs. RAMAKRISHNAN GOUNDER	February 20, 2012
RANGARAJU Vs. KANNAYAL	January 10, 2012
RANGASAMY Vs. STATE	November 1, 2012
RANGASAMY Vs. EXECUTIVE OFFICER	April 2, 2012
RANGASAMY GOUNDER Vs. VALLIAMMAL	October 10, 2012
RANI Vs. CHANDRA	October 5, 2012
RANI ALIAS USHA RANI Vs. STATE REP BY THE DEPUTY SUPERINTENDENT OF POLICE	January 25, 2012
RANI AMMAL AND ORS Vs. STATE OF TAMIL NADU	April 24, 2012
RANI THAIYAL NAYAGI AMMAL CHOULTRY Vs. S VENKATESAN	May 3, 2012
RANJITHKUMAR Vs. STATE REP BY INSPECTOR OF POLICE	March 8, 2012
RANKA WIRES PRIVATE LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED	August 31, 2012
RAO COPIER SERVICES Vs. COMMISSIONER OF CUSTOMS	November 19, 2012
RASAMAL FUEL CENTRE Vs. DEPUTY GENERAL MANAGER	July 24, 2012
RASIPURAM BENEFIT FUND LIMITED Vs. G PADMAVATHI	February 9, 2012
RASIPURAM CHINNA MAZJID SUNNATH JAMATH Vs. S.V. THANGAM	June 25, 2012
RASIPURAM MUNICIPALITY REPRESENTED BY ITS COMMISSIONER Vs. SOOSAIMARY	January 6, 2012
RASU Vs. R.S. RAJHAKUMARAN	July 10, 2012
RASU ALIAS RAJAGOPAL Vs. KAMALA SARASWATHI	April 23, 2012
RATHI YARN CORPORATION Vs. COMMERCIAL TAX OFFICER	January 25, 2012
RATHINAM Vs. CHINNAMMAL	September 6, 2012
RATHINAM Vs. PARKTOWN BENEFIT FUND LTD	December 17, 2012
RATHINAM AMMAL Vs. N M ABU MOHAMMED	November 15, 2012
RATHINAMMAL Vs. SUNDARAMOORTHY	January 5, 2012
RAVI Vs. KARUNAMURTHY	March 2, 2012
RAVI Vs. STATE	December 4, 2012
RAVI KUMAR Vs. STATE REPRESENTED BY THE DEPUTY	April 27, 2012
RAVI SHANMUGAM Vs. STATE, REP BY INSPECTOR OF POLICE	November 26, 2012
RAZIA Vs. KATHIJA BI	July 20, 2012
RECKITT BENCKISER (INDIA) LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES, EZHILAGAM	November 26, 2012
REGI Vs. A.SAMRAJ	December 11, 2012
REGINA MARI ANTOINIOT Vs. MARIA GILBERT	July 17, 2012
REGIONAL MANAGER CENTRAL BANK OF INDIA REGIONAL OFFICE RAHEJA COMPLEX ANNA SALAI CHENNAI Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	June 5, 2012
REGIONAL MANAGER, INDIAN OVERSEAS BANK AND ORS Vs. M P BALASUNDARAM AND ORS	July 26, 2012
REGISTRAR (JUDICIAL), MADURAI BENCH OF MADRAS HIGH COURT Vs. SECRETARY TO GOVERNMENT, ENVIRONMENT & FOREST DEPARTMENT	July 31, 2012
REGISTRAR PERIYAR MANIAMMAI UNIVERSITY, PERIYAR NAGAR Vs. S.S. SAKTHI PRIYAN	January 23, 2012
REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL Vs. STATE OF TAMILNADU	August 23, 2012
REHNA Vs. PROTECTION OFFICER	April 10, 2012
REHOBOTH GARMENT PROCESS Vs. RADHA LAKSHMI	October 4, 2012
RENAISSANCE GRAND HOTEL REPRESENTED BY ITS PROPRIETOR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE	December 13, 2012
RENGANATHAN Vs. JHANSI LAKSHMIRANI	February 7, 2012
RENGASAMY AND ORS Vs. THANGARASU PADAYACHI AND ORS	July 13, 2012
RENGASAMY PILLAI Vs. VAIDAYALINGAM PILLAI	January 19, 2012
RENISHA E.K. Vs. UNION OF INDIA	December 7, 2012
RENUKA RAMANATH Vs. YES BANK LIMITED	July 18, 2012
RETHINABOOPATHY AMMAL Vs. DISTRICT COLLECTOR	September 17, 2012
RETHINAKUMAR Vs. ANBANATHAPURAM VAGAYARA DHARMA PAGAM	April 26, 2012
RETIRED TRANSPORT DEPARTMENT Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY	July 6, 2012
RETNA PANDIAN AND ORS. Vs. SUBRAMONIAN	November 28, 2012
REV DR COLIN L RAYMOND Vs. REV DR J SAMUEL SUDHAKAR	April 3, 2012
REV.M. THANKAMONY Vs. RASALAM	October 8, 2012
REVENUE DIVISIONAL OFFICER Vs. GIRIJAMMAL	February 24, 2012
REVENUE DIVISIONAL OFFICER Vs. KANAGASABAI	September 14, 2012
RHIZOME DISTILLERIES PVT LTD Vs. UNION OF INDIA REP BY ITS SECRETARY DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION MINISTRY OF INDUSTRY AND COMMERCE GOVERNMENT OF INDIA UDYOG BHAVAN NEW DELHI	February 16, 2012
RITU DEVI Vs. SECURITIES AND EXCHANGE	March 22, 2012
RIYAZ AHAMED Vs. SARASU	July 13, 2012
RM. UMAYAL Vs. SECRETARY, DEPARTMENT OF HIGHER EDUCATION	September 14, 2012
ROBACCA Vs. NAGARJUNA FINANCE LTD	June 29, 2012
ROOPA Vs. A. SHANMUGAM @ SURESH	April 2, 2012
ROYAL CLUB Vs. THE COMMISSIONER OF PROHIBITION & EXCISE EZHILAGAM	September 5, 2012
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. VIMALA	August 8, 2012
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. LATHA	August 27, 2012
ROYAL SUNDARAM ALLIANCE INSURANCE CO.LTD. Vs. MAHALAKSHMI & ORS.	June 6, 2012
ROYAL SUNDARAM ALLIANZ INSURANCE COMPANY LTD Vs. RAJENDRAN	February 20, 2012
RT.REV.DR.M.DORAI Vs. CHURCH OF SOUTH INDIA SYNOD	December 19, 2012
RUBY Vs. DISTRICT COLLECTOR	September 3, 2012
RUCHIRA SETHI Vs. UNIVERSITY GRANTS COMMISSION BAHADUR SHA ZAFAR MARG NEW DELHI	January 23, 2012
RUCKMANI Vs. VENKATARAJ	June 8, 2012
RUDRAMURTHY Vs. INSPECTOR OF POLICE	November 20, 2012
RUKMANI AMMAL Vs. KARUPPA GOUNDER	March 22, 2012
RUKMANI GANESAN Vs. SUB-REGISTRAR	December 21, 2012
RUPESH Vs. STATE BY INSPECTOR OF POLICE	August 3, 2012
S A HAJIRA BAI Vs. DISTRICT COLLECTOR SALEM DISTRICT	July 4, 2012
S A MANIAN Vs. WILD LIFE AND NATURE AND ENVIRONMENT LOVERS OF THE GENERAL PUBLIC OF THE NILGRIS	July 2, 2012
S AMIRTHAMANI Vs. N MAHALINGAM	April 18, 2012
S AMUDHA Vs. DISTRICT COLLECTOR	June 7, 2012
S ANAND Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT	July 2, 2012
S ANDREWS PONNURAJ VAIRAMANI Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU	January 4, 2012
S ANNAPOORNA Vs. A M S RAVICHANDRAN	March 30, 2012
S ANTONY JAYARAJ Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES TAMIL NADU CO-OPERATIVE SOCIETIES	February 13, 2012
S AROKIAM Vs. CHAIRMAN OF TAMIL NADU SLUM CLEARANCE BOARD	July 30, 2012
S ARUL Vs. VENKATARAMAN	July 18, 2012
S ARULDASS Vs. P D AYYASAMY	April 25, 2012
S ARUMUGHAM Vs. INSPECTOR GENERAL	November 27, 2012
S B RAJU Vs. COMMISSIONER	November 7, 2012
S BABU Vs. MANAGING DIRECTOR	September 5, 2012
S BALAMURUGAN Vs. SENTHI MARAN INSPECTOR OF POLICE	February 21, 2012
S BALAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT SECRETARIAT CHENNAI	April 27, 2012
S BALASUBRAMANI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT	February 7, 2012
S BALASUBRAMANIAM Vs. SECRETARY TO GOVERNMENT	July 2, 2012
S BALASUBRAMANIAN Vs. MURUGAIYAN	February 16, 2012
S BALASUBRAMANINAN Vs. STATE OF TAMIL NADU	April 19, 2012
S BASKARAN Vs. S THARABAI	February 15, 2012
S CHANDRASEKAR Vs. SUPERINTENDENT OF POLICE	July 4, 2012
S CHARUBALA W/O SUBRAMANIAM Vs. SAROJINI W/O AYYASWAMY	March 26, 2012
S DAMODARAN Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS CHENNAI	June 5, 2012
S DAMODHARAN Vs. DIRECTORATE OF MUNICIPAL ADMINISTRATION	February 29, 2012
S DHANALAKSHMI AND ORS Vs. K SUBRAMANIAN AND ORS	November 5, 2012
S DIWAKAR Vs. BAR COUNCIL OF TAMIL NADU REPRESENTED BY ITS CHAIRMAN	July 3, 2012
S DOMINCK Vs. STATE REPRESENTED BY ITS SECRETARY TO GOVERNMENT	January 19, 2012
S DURAIPANDI Vs. COMMISSIONER CHINNAMANOOR MUNICIPALITY	February 7, 2012
S EKAMBARAM Vs. SECRETARY HOUSING AND URBAN DEVELOPMENT DEPARTMENT	July 3, 2012
S ELUMALAI Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT HIGH COURT COMPOUND CHENNAI	June 5, 2012
S GANESAN Vs. SECRETARY TO GOVERNMENT HEALTH DEPARTMENT GOVERNMENT OF TAMILNADU	May 10, 2012
S GANESAN Vs. STATE REP BY ITS INSPECTOR OF POLICE	November 27, 2012
S GANESH Vs. N A S ANSARI	July 13, 2012
S GANESH RAM Vs. VICE CHANCELLOR TAMIL NADU DR.M.G.R. MEDICAL UNIVERSITY	August 21, 2012
S GEETHAN C WINSON Vs. INSPECTOR GENERAL OF REGISTRATION	July 5, 2012
S GNANAVEL Vs. PRINCIPAL ST JOSEPH	June 26, 2012
S GNANESWARAN Vs. S. SIVANANDAM	January 12, 2012
S GOWRI Vs. ASSISTANT COMMISSIONER CT AYNAVARAM ASSESSENT CIRCLE	February 6, 2012
S GURUSAMY REDDIAR Vs. R PURUSHOTHAMA REDDIAR	July 10, 2012
S I THOMAS Vs. BALARAMAN	July 17, 2012
S INDUMATHI Vs. SUPERINTENDENT OF POLICE	June 12, 2012
S J VALLI ALIAS S VALLIAMMAL Vs. VICE CHANCELLOR THE TAMIL NADU DR MGR MEDICAL UNIVERSITY	March 13, 2012
S JAGADEESAN Vs. TAMIL NADU ELECTRICITY BOARD REPRESENTED BY ITS CHAIRMAN	March 2, 2012
S JAGATRAKSHAGAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 3, 2012
S JEYALAKSHMI Vs. STATE OF TAMIL NADU	July 26, 2012
S JOHN RICHARD VIJAYAN Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD CHENNAI	June 5, 2012
S K R DEVARAJ Vs. AUTHORISED OFFICER	August 1, 2012
S K SHANMUGHAM Vs. DARIVA	July 26, 2012
S K T RAJENDIRAN Vs. DISTRICT COLLECTOR	January 6, 2012
S KALAIARASU Vs. GOVERNMENT OF TAMIL NADU	February 23, 2012
S KANNAN Vs. COMMISSIONER NAGERCOIL MUNICIPALITY	July 17, 2012
S KARUNAKARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 19, 2012
S KARUPPANNAN Vs. N CHINNAPPAN	October 16, 2012
S KRISHNA PRABU Vs. J BALAJI	September 4, 2012
S KRISHNAN Vs. LICENSING AUTHORITY THE REGIONAL TRANSPORT OFFICER THE REGIONAL TRANSPORT OFFICE	April 17, 2012
S KUMARASAMY Vs. DEPUTY REGISTRAR OF COP SOCIETIES	September 27, 2012
S KUPPAN Vs. MOHANA	July 2, 2012
S KUPPUSAMY Vs. ENQUIRY OFFICER PRINCIPAL LOYOLA COLLEGE APPOINTED BY UNIVERSITY OF MADRAS	June 5, 2012
S KUTTY Vs. SECRETARY TO GOVT REVENUE DEPT CHENNAI	February 15, 2012
S LAVANYA Vs. DIRECTOR DIRECTORATE OF SCHOOL EDUCATION	July 3, 2012
S LEELA DEVI Vs. SENIOR ACCOUNTS OFFICER AREA II-OFFICE	January 5, 2012
S M M MOHAMED MYDEEN Vs. S N PEER MOHAMED	January 10, 2012
S MADHESWARAN Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVT HOME DEPT CHENNAI	July 31, 2012
S MALA Vs. COMMISSIONER OF POLICE TRICHY	January 18, 2012
S MALATHI Vs. TAMIL NADU ELECTRICITY BOARD REP. BY THE CHAIRMAN	March 9, 2012
S MANICKAM Vs. GOVERNMENT OF TAMIL NADU REP BY THE SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT	March 9, 2012
S MARIMUTHU Vs. G VENU	February 20, 2012
S MOHANRAJ Vs. SUB REGISTRAR KANGAYAM SUB REGISTRAR	January 6, 2012
S MOUNASWAMINATHAN Vs. ANURADHA BALAJI	June 21, 2012
S MUNISKARTHIKEYAN Vs. ASHOKKUMAR	July 18, 2012
S MUTHUKAMATCHI Vs. DIRECTOR OF TECHNICAL EDUCATION	December 18, 2012
S MUTHURAJ Vs. DISTRICT COLLECTOR VIRUDHUNAGAR	January 12, 2012
S N KULASEKARAN Vs. S PACKIARAJ	June 11, 2012
S N MOHAMMED HANIFA Vs. UNDER SECRETARY TO GOVERNMENT MINISTRY OF HOME AFFAIRS FREEDOM FIGHTERS DIVISION	February 22, 2012
S N VENKATACHALAM Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT	January 9, 2012
S NACHIMUTHU Vs. S RAJARAM	February 3, 2012
S NAGALAKSHMI Vs. R NAGALINGAM	March 9, 2012
S NAGARAJAN Vs. S P THIRUMALAISAMY	July 27, 2012
S NAGOOR MEERAN Vs. STATE BY INSPECTOR OF POLICE	October 8, 2012
S NALINI Vs. SUPERINTENDENT OF PRISON SPECIAL PRISON FOR WOMAN VELLORE	March 15, 2012
S NAVANEETHKRISHNAN Vs. KAMACHI AMMAL	January 19, 2012
S NELLAI KANNAN Vs. COMMISSIONER HINDU RELIGIOUS	August 14, 2012
S P N SATHYAMOORTHY Vs. M C SWAMINATHAN CHETTIAR	August 10, 2012
S PADMA Vs. CHIEF JUSTICE HIGH COURT OF MADRAS CHENNAI	February 27, 2012
S PALANISAMY Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	January 6, 2012
S PALANISAMY Vs. MALLIGA	February 14, 2012
S PANDIARAJAN Vs. GOVERNMENT OF TAMILNADU	July 16, 2012
S PANNEERSELVAM Vs. DIRECTOR, INFORMATION AND PUBLIC RELATIONS DEPARTMENT, GOVERNMENT OF TAMIL NADU	November 1, 2012
S PARTHIBAN Vs. STATE OF TAMILNADU REP BY THE PRINCIPAL SECRETARY TO GOVERNMENT	March 7, 2012
S PEERMOHAMED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES KOTHAWALCHAWADI ASSESSMENT CIRCLE	February 7, 2012
S PERIYASAMY Vs. STATE OF TAMIL NADU	April 18, 2012
S PERUMAL Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD	February 15, 2012
S PRABAKAR Vs. IT EXPRESSWAY LTD	March 12, 2012
S PRABHAKAR Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT	February 13, 2012
S R KANGEYAN Vs. INDIAN POTASH LTD REP BY POWER AGENT	March 19, 2012
S R NAGAR MAKKAL NALA SANGAM Vs. TIRUPPUR CO-OPERATIVE HOUSING SOCIETY LTD	July 23, 2012
S R SETHURAMAN ALAGAPPAN Vs. MANAGING DIRECTROR	November 20, 2012
S RAJ KUMAR Vs. COMMISSIONER	April 4, 2012
S RAJAMANICKAM Vs. K P MUTHUSAMY	July 18, 2012
S RAJAMANICKAM Vs. STATE OF TAMIL NADU	February 3, 2012
S RAJARAM Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD CHENNAI	April 17, 2012
S RAJASEKARAN Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	February 16, 2012
S RAJENDRAN Vs. JAWAHAR SCIENCE COLLEGE	April 3, 2012
S RAJENDRAN Vs. ESTATE OFFICER	August 17, 2012
S RAJENDRAN Vs. DIRECTOR GENERAL OF POLICE	July 2, 2012
S RAJESWARI Vs. DIRECTOR OF RURAL DEVELOPMENT CHENNAI	January 2, 2012
S RAJESWARI Vs. CHAIRMAN	August 22, 2012
S RAMACHANDRAN Vs. PARASAKTHI GANESH RAJA	February 29, 2012
S RAMADEVI Vs. DIRECTOR OF SUGAR	February 14, 2012
S RAMALINGAM Vs. INSPECTOR GENERAL OF REGISTRATION	July 2, 2012
S RAMAMURTHY Vs. S PARTHASARATHY, A RAMASWAMY ALIAS S RAMASWAMY, S KANNAN, K S RADHAKRISHNAN, S KRISHNAMURTHY	January 31, 2012
S RAMANATHAN Vs. SUPERINTENDENT OF POLICE KRISHNAGIRI DISTRICT KRISHNAGIRI	April 11, 2012
S RASHEETHA BANU Vs. STATE OF TAMIL NADU	March 21, 2012
S S GRANITES REP BY ITS MANAGING PARTNER P K SHANKAR Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT	February 15, 2012
S S IMPEX Vs. COMMISSIONER OF CUSTOMS	February 23, 2012
S S KRISHNAMOORTHY Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	January 9, 2012
S S MUTHUSWAMY Vs. MANIAMMAL	January 12, 2012
S S NAVEEN KUMAR Vs. TAMILNADU M G R MEDICAL UNIVERSITY	June 14, 2012
S S NAVEEN KUMAR REP BY HIS FATHER AND NATURAL GUARDIAN S SELVARAJ Vs. TAMILNADU DR M G R MEDICAL UNIVERSITY REP BY ITS REGISTRAR	February 16, 2012
S S SEETHAVASAN AND ORS Vs. GOVERNMENT OF TAMIL NADU AND ORS	January 30, 2012
S SAKIR Vs. STATE OF TAMIL NADU	October 15, 2012
S SALETH MARY Vs. DIRECTOR OF ELEMENTARY EDUCATION	July 17, 2012
S SAMAYAMUTHU Vs. STATE OF TAMIL NADU REPRESENTED BY THE HOME SECRETARY	September 5, 2012
S SANKARAPANDIAN Vs. S PRAKASH CHAND	February 13, 2012
S SARASWATHY Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT	January 3, 2012
S SARAVANAN Vs. C P RADHAKRISHNAN	January 24, 2012
S SASIDHARAN Vs. DISTRICT COLLECTOR	July 2, 2012
S SATHYANARAYANAN Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	July 5, 2012
S SEKAR Vs. DIVISIONAL FOREST OFFICER	July 17, 2012
S SEKAR Vs. TAMIL NADU STATE MARKETING CORPORATION LTD	January 9, 2012
S SELVARAJ Vs. PRINCIPAL SECRETARY GOVERNMENT OF TAMILNADU REVENUE DEPARTMENT	March 7, 2012
S SENTHAMARAI Vs. TAMILNADU HOUSING BOARD	August 28, 2012
S SENTHAMARAI KANNAN Vs. S M SENTHIL KUMAR AND ORS	December 18, 2012
S SHANMUGAVELAN Vs. FOOD INSPECTOR	November 16, 2012
S SHIVA Vs. STATE TRANSPORT AUTHORITY CHEPAUK	August 23, 2012
S SHOBANA Vs. N MAHESWARI AND ORS	November 22, 2012
S SIMON Vs. DISTRICT COLLECTOR, COIMBTAORE	February 9, 2012
S SIVAKUMAR Vs. P VENKATACHALAM	July 10, 2012
S SIVAKUMAR Vs. PRINCIPAL DISTRICT JUDGE	September 4, 2012
S SORNAM Vs. N SELVARAJ	March 29, 2012
S SOUNDARAJAN Vs. ASSISTANT COMMISSIONER CT BAZAAR CIRCLE TIRUPUR	February 13, 2012
S SRIKANTH Vs. DIVYALAXMI	November 23, 2012
S SRIPATHI Vs. DIRECTOR OF MATRICULATION SCHOOLS	July 13, 2012
S SRIVATHSAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM CHEPAUK CHENNAI	March 12, 2012
S SUBRAMANIAM Vs. R DAYANANTHAN	January 11, 2012
S SUBRAMANIAN; MAHALAKSHMI TEXTILE MILLS LTD Vs. COMMISSIONER, COMMERCIAL TAXES AND REGISTRATION DEPARTMENT	March 28, 2012
S SUGUMAR Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	February 20, 2012
S SUKUMARAN Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPT	February 6, 2012
S SUKUMARAN Vs. STATE OF TAMIL NADU	June 11, 2012
S SUNDARAMURTHY Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED	January 5, 2012
S SURESH Vs. DISTRICT MAGISTRATE	April 17, 2012
S THAMEEM ANSARI Vs. STATE OF TAMIL NADU	July 19, 2012
S THANGAM Vs. METROPOLITAN TRANSPORT CORPORATION LTD	July 5, 2012
S THENMOZHI Vs. DIRECTOR OF COLLEGIATE EDUCATION COLLEGE ROAD CHENNAI	February 6, 2012
S THILAGAVATHI Vs. V SUBARAMANIAM	March 30, 2012
S THIRUPPATHI Vs. STATE	January 20, 2012
S UMAWATHY Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU SCHOOL EDUCATION DEPARTMENT	February 20, 2012
S V KANAKARAJ Vs. DISTRICT COLLECTOR COIMBATOIRE DISTRICT	February 14, 2012
S V NAGESWARAN Vs. R T GURUMURTHY	January 30, 2012
S V S EDUCATIONAL AND SOCIAL SERVICE TRUST Vs. SECRETARY DEPARTMENT OF AYURVEDHA	July 12, 2012
S V S SAND AND BLUE METAL SUPPLY REP BY ITS PROPRIETOR S SUDHAHAR Vs. DISTRICT COLLECTOR	February 13, 2012
S VARDHAN Vs. STATE REP BY THE SUB INSPECTOR	January 27, 2012
S VASANTHA, PONNURANGAN, DINAKARAN, S JAYANTHI, S JHANSI RANI Vs. ARUMUGAM	January 5, 2012
S VASANTHI Vs. ASSISTANT EXECUTIVE ENGINEER OPERATION AND MAINTENANCE	July 4, 2012
S VEDARAJ Vs. SENIOR REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION NAGAPATTINAM	March 5, 2012
S VEERAKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE	July 19, 2012
S VELAYUTHAM Vs. R SARAVANA	August 24, 2012
S VENKATASUBRAMANIAN Vs. S KANNAMMAL	July 26, 2012
S VENUGOPAL Vs. PRESIDING OFFICER	October 31, 2012
S VICTORIA Vs. INSPECTOR OF POLICE	March 30, 2012
S VIMALRAJ Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT SCHOOL EDUCATION C2 DEPARTMENT SECRETARIAT CHENNAI	February 1, 2012
S VINAYAGAM Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT	January 27, 2012
S. ALAGESWARI Vs. J. PRABHAKARAN	March 15, 2012
S. AMALA SELVA MARI Vs. THE DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD, CHENNAI 6,	April 10, 2012
S. ANTHONYSAMY Vs. SECRETARY TO GOVERNMENT MUNICIPAL	June 27, 2012
S. ARUMUGHAM Vs. THE INSPECTOR GENERAL OF PRISON-CUM ADDITIONAL DIRECTOR GENERAL OF POLICE	November 27, 2012
S. BALACHANDAR Vs. VAYYAPURI	October 12, 2012
S. BALAMURUGAN Vs. RAGUNATHAN	February 21, 2012
S. BALARADHAKRISHNAN Vs. D. AYYAVU	September 12, 2012
S. BALASUBRAMANIAN Vs. MURUGAIYAN	February 16, 2012
S. CHIDAMBARA KUTHALAM Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	July 2, 2012
S. CHOKKALINGAM Vs. PITTAMMAL, VIRUDHUNAGAR TALUK & DISTRICT	October 10, 2012
S. CHRISTY KIRUBAKARAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE (I-2) DEPARTMENT, SECRETARIAT, CHENNAI 9,	January 19, 2012
S. DAVID AMIRTHA RAJAN Vs. M. DAVAMANI CHRISTOBER, PRINCIPAL AND SECRETARY	April 26, 2012
S. DELIBAN MANJUNATH Vs. THE GOVERNMENT OF TAMILNADU STATE	September 5, 2012
S. DURAISAMY Vs. SECRETARY TO GOVERNMENT, COMMERCIAL TAXES	August 23, 2012
S. ESAKI PANDIAN Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION	April 19, 2012
S. ESWARA VADIVOO, C. NATARAJA KURUKKAL AND A. KRISHNAN Vs. K. SANKARI AMMAL	November 20, 2012
S. GANESAN Vs. CHAIRMAN, TAMIL NADU GENERATION	September 24, 2012
S. GANESAN, Vs. THE SECRETARY TO GOVERNMENT, PUBLIC (LAW & ORDER) E DEPARTMENT, FORT ST. GEORGE, CHENNAI-9,	April 10, 2012
S. GRACE Vs. CHIEF EDUCATIONAL OFFICER	September 14, 2012
S. INDRA Vs. REGIONAL MANAGER AND THE MANAGER	October 16, 2012
S. JAGATRAKSHAGAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 3, 2012
S. JAYARANI Vs. COMMISSIONER FOR MOST BACKWARD CLASSES AND DENOTIFIED COMMUNITIES	August 14, 2012
S. JAYASUDHA Vs. THE DIRECTOR OF ELEMENTARY EDUCATION, DPI COMPLEX, COLLEGE ROAD, CHENNAI - 600006	January 27, 2012
S. JEYAKUMAR Vs. DISTRICT COLLECTOR, TIRUNELVELI	October 11, 2012
S. KALAIVANAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	August 14, 2012
S. KALYANI Vs. DISTRICT MANAGER	February 16, 2012
S. KANAKAMBUJAM Vs. ASSISTANT COMMISSIONER	June 29, 2012
S. KANNAN Vs. THE DISTRICT REVENUE OFFICER, THENI DISTRICT, THENI AND ORS.	December 27, 2012
S. KUMARASAMY Vs. SECRETARY TO THE GOVERNMENT, MUNICIPAL	April 17, 2012
S. KUMARASAMY Vs. DEPUTY REGISTRAR OF CO.OP. SOCIETIES	September 20, 2012
S. LAKSHMI AND ORS. Vs. C.K. SHANKAR AND ORS.	March 27, 2012
S. LAKSHMINARAYANAN Vs. SECRETARY, JAMINDAR STREET HIGH SCHOOL	July 25, 2012
S. LATIFFA BEGUM Vs. COMMISSIONER, MANAPPARAI PANCHAYAT	July 4, 2012
S. MAHESHWARAN Vs. DISTRICT COLLECTOR	September 5, 2012
S. MALLIGA Vs. THE REGIONAL TRANSPORT AUTHORITY AND THE STATE TRANSPORT APPELLATE TRIBUNAL	November 29, 2012
S. MANIKANDAN Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME	January 19, 2012
S. MANIVIZHI Vs. KARTHIK HOMES	September 27, 2012
S. MARITHANGAM Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS PRINCIPAL SECRETARY	April 16, 2012
S. MOHAN Vs. RANI AMMAL	June 19, 2012
S. MOOKKAMMAL Vs. COMMISSIONER OF POLICE TIRUNELVELI CITY	January 30, 2012
S. MURUGAN Vs. DIRECTOR OF PUBLIC HEALTH	August 23, 2012
S. MUTHUKRISHNAN Vs. MANAGER, SRI.MEENAKSHI MOTORS PVT. LTD	November 8, 2012
S. MUTHUSAMY Vs. SECRETARY GOVERNMENT OF TAMIL NADU, LABOUR	August 16, 2012
S. NAGARAJAN Vs. DY. COMMISSIONER OF POLICE	October 9, 2012
S. NARMADHA Vs. STATE. REPRESENTED BY THE INSPECTOR OF POLICE	March 29, 2012
S. NATARAJAN Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES (HOUSING), TAMIL NADU HOUSING BOARD BUILDING, 2ND FLOOR, NO. 493, ANNA SALAI, NANDANAM, CHENNAI 600 035,	January 27, 2012
S. ODELIAROSALI Vs. DIRECTOR OF ELEMENTARY EDUCATION	July 23, 2012
S. PALANICHAMY Vs. S. CHELLAPPA	November 6, 2012
S. PANDESWARI Vs. DIRECTOR OF MEDICAL EDUCATION	June 21, 2012
S. PANNEERSELVAM Vs. DIRECTOR INFORMATION AND PUBLIC RELATIONS DEPARTMENT	November 1, 2012
S. PAPPUSAMY, Vs. THE DISTRICT COLLECTOR, NAMAKKAL DISTRICT, NAMAKKAL AND THE ASSISTANT DIRECTOR OF MINES AND GEOLOGY, COLLECTORATE, NAMAKKAL	November 8, 2012
S. PARIMALA Vs. A. MAYIL	August 1, 2012
S. PETER RAJ Vs. MANAGER RC SCHOOLS BISHOP OF TUTICORIN TUTICORIN DIOCESE	September 14, 2012
S. RAGINI Vs. THE SECRETARY TO GOVERNMENT OF TAMILNADU DEPARTMENT OF HOME	January 24, 2012
S. RAJA Vs. COMMISSIONER FOR MUNICIPAL ADMINISTRATION	August 23, 2012
S. RAJAN Vs. E. SATYANARAYANAN	December 17, 2012
S. RAJU Vs. JOINT DIRECTOR COLLEGIATE EDUCATION	July 16, 2012
S. RAJU ALIAS RAJI Vs. S. THANAVANTHA PERUMAL	August 3, 2012
S. SANDHYA, S. LEENA AND S. PEROLI Vs. THE CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD., T&D CIRCLE, SANCHAR VIKAS BHAVAN, RESIDENCY ROAD, JABALPUR -482001, MADHYA PRADESH,	April 9, 2012
S. SANTHI Vs. THE CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD., CHENNAI - 600002,	November 6, 2012
S. SANTHOSH Vs. THE STATE TRANSPORT AUTHORITY	September 25, 2012
S. SAROJA Vs. STATE OF TAMIL NADU	November 22, 2012
S. SATHASIVAM Vs. BRANCH MANAGER, SYNDICATE BANK	February 23, 2012
S. SELVA SANTHA SEKAR Vs. REGIONAL DIRECTOR OF MUNICIPALITIES TIRUNELVELI	August 23, 2012
S. SELVAM Vs. THE INSPECTOR OF POLICE, PROHIBITION ENFORCEMENT WING, MADURANTAKAM, KANCHEEPURAM DISTRICT,	November 9, 2012
S. SENTHIL KUMAR Vs. S. NACHAL	November 5, 2012
S. SHAJIN Vs. STATE	December 17, 2012
S. SIDDIQUE Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 23, 2012
S. SUNDARI Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	November 26, 2012
S. THANGAVEL Vs. THE COMMISSIONER OF COMMERCIAL TAXES, EZHILAGAM	November 15, 2012
S. THANGAVEL Vs. P. SHANMUGAM	August 14, 2012
S. THIRUPPATHI Vs. STATE, REPRESENTED BY THE INSPECTOR OF POLICE, KARUR DISTRICT	January 1, 2012
S. UMA Vs. DIRECTOR OF SCHOOL EDUCATION (HIGHER SECONDARY)	March 9, 2012
S. UTTAMCHAND Vs. R. ANJUGAM	June 12, 2012
S. VELMURUGAN Vs. THE DISTRICT COLLECTOR, VELLORE DISTRICT	November 23, 2012
S. VENKATA SUBBA REDDY Vs. U. UDAYABASKAR REDDY	August 24, 2012
S.A. KANNAN Vs. THE CHIEF MANAGER STATE BANK OF INDIA	November 20, 2012
S.A. XAVIER Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC WORKS (E2) DEPARTMENT	August 7, 2012
S.A.C.HAMEED Vs. COMMISSIONER THOOTHUKUDI CITY MUNICIPAL	October 12, 2012
S.A.L.JON LOPEZ Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	October 12, 2012
S.ABDUL RASHEED Vs. TAMIL NADU HOUSING BOARD	September 28, 2012
S.ALAGAPPAN Vs. SAI SUBBULAKSHMI ALIAS KAYATHRI	November 20, 2012
S.ALAVANTHA NAIDU Vs. S.RAMIYA NAIDU	October 4, 2012
S.ARPUTHANANTHAM Vs. DEPUTY INSPECTOR	October 8, 2012
S.ASANAMMAL Vs. STATE REPRESENTED BY THE DISTRICT COLLECTOR	December 5, 2012
S.ASKAR ALI Vs. DISTRICT REGISTRAR	October 30, 2012
S.ATRALARASUN Vs. LABOUR OFFICER (CONCILIATION), PUDUCHERRY	November 15, 2012
S.BALACHANDRAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION	October 12, 2012
S.BALAKRISHNAN Vs. K.CHITTIBABU	November 7, 2012
S.BALAN Vs. SABITHA PRASAD	November 1, 2012
S.BASHERIA Vs. STATE OF TAMIL NADU	October 12, 2012
S.C. MATHAVAN Vs. V. RAMATHILAGAM	August 17, 2012
S.DAKSHINA Vs. CHINNAPONNU	September 17, 2012
S.DAVID AMIRTHA RAJAN Vs. UNIVERSITY GRANTS COMMISSION	October 15, 2012
S.DHANASEKARAN Vs. DISTRICT ELEMENTARY EDUCATION	September 6, 2012
S.DHANASEKARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	December 18, 2012
S.GANESAN Vs. STATE REPRESENTED THROUGH THE SUB-INSPECTOR OF POLICE	December 4, 2012
S.GOWTHAM Vs. GOVERNMENT OF TAMIL NADU	August 29, 2012
S.GUNASEKARAN Vs. SECRETARY TO GOVERNMENT	October 9, 2012
S.ILLANCHELIAN Vs. DISTRICT EDUCATIONAL OFFICER	September 26, 2012
S.JAYARAMAN Vs. CORPORATION OF MADRAS	August 29, 2012
S.JOTHILINGAM Vs. MANAGER STATE BANK OF INDIA	October 10, 2012
S.K. KANNAN Vs. TEACHERS RECRUITMENT BOARD	November 8, 2012
S.K. MALANGO Vs. COMMISSIONER OF PANCHAYAT & UNION, PUDUR, VILATHIKULAM TALUK	March 29, 2012
S.K.BODAPPA CHETTIAR Vs. JOINT COMMISSIONER	September 28, 2012
S.K.S. SIVA KUMAR Vs. EXECUTIVE OFFICER, INAM KARUR MUNICIPALITY	March 28, 2012
S.KAMACHI Vs. SECRETARY TO GOVERNMENT	September 11, 2012
S.KASIRAMALINGAM Vs. CHIEF SECRETARY	September 28, 2012
S.KRISHNAMURTHY Vs. STATE BANK OF INDIA	September 28, 2012
S.KUPPUSAMY Vs. SPECIAL TAHSILDAR	September 13, 2012
S.LAKSHMI Vs. M.TAMILSELVI	December 7, 2012
S.M. JESU MICHAEL JEYAKUMAR Vs. STATE OF TAMIL NADU, REP.BY THE INSPECTOR OF POLICE	July 2, 2012
S.M.B.MOHAMMED RAHMATHULLAH Vs. MANIMALA	November 22, 2012
S.M.RATHINAVEL Vs. K.K.STALIN	December 19, 2012
S.M.SENTHIL KUMAR Vs. SUB REGISTRAR	November 19, 2012
S.MARTIN Vs. INSPECTOR OF POLICE	November 15, 2012
S.MATHIAZHAGAN Vs. M.SELVARAJ	November 6, 2012
S.MOHAN Vs. M.RAJA	December 17, 2012
S.MUNIYANDI Vs. STATE OF TAMILNADU	December 19, 2012
S.MURUGAN @ POOCHI MURUGAN Vs. NADIGAR SANGHAM CHARITABLE TRUST	October 8, 2012
S.MUTHUMEERAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION	December 13, 2012
S.N.DHARMAN Vs. ELUMALAI	September 26, 2012
S.N.S.SUKUMARAN Vs. C.THANGAMUTHU	September 27, 2012
S.NALLATHAMBI Vs. KALIYAPERUMAL	December 13, 2012
S.NEELA MEGAM Vs. SUGANTHA	November 15, 2012
S.NISHATH Vs. S.SHAJILA BEEVI ALIAS SHASILA	December 14, 2012
S.P. MANIKANDAN Vs. INSPECTOR GENERAL RAILWAY PROTECTION SPECIAL FORCE MINISTRY OF RAILWAYS	August 13, 2012
S.P. SUNDARAKESARI Vs. STATE, REPRESENTED BY THE INSPECTOR OF POLICE, DISTRICT CRIME BRANCH	January 10, 2012
S.P.PETHEL RAJ Vs. VE VAIRAPPAN	September 18, 2012
S.PANCHATCHARAM Vs. DISTRICT COLLECTOR	October 1, 2012
S.POOTHATHAN Vs. SENIOR REGIONAL MANAGER TAMIL NADU STATE MARKETING CORPORATION LTD	December 3, 2012
S.R. RAJAN Vs. GENERAL MANAGER	October 7, 2012
S.R.RAJAN Vs. GENERAL MANAGAR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED, KARAIKUDI REGION, MARANTHUPATHI NAGAR	October 17, 2012
S.R.RAMAKRISHNAN Vs. DEPUTY TRANSPORT COMMISSIONER	December 4, 2012
S.R.S. TRAVELS Vs. THE STATE TRANSPORT AUTHORITY, CHEPAUK	November 8, 2012
S.R.SELVARAJ Vs. KRISHNA RATHI AMMAL	October 1, 2012
S.R.TRUST Vs. S.RAMESH	October 17, 2012
S.RAJA MARAVAN ALIAS MANICKAVASAGAM Vs. SUPERINTENDENT OF POLICE	August 30, 2012
S.RAJAPRABHU Vs. DISTRICT COLLECTOR	September 27, 2012
S.RAMESH Vs. CRYSTAL DYES AND CHEMICALS	November 15, 2012
S.RAVI Vs. MINOR MOHAMMED USMAN MOYIDEEN	December 11, 2012
S.REGINA BEEVI Vs. INSPECTOR OF POLICE VADASERY POLICE STATION	November 23, 2012
S.REGINA BEEVI Vs. INSPECTOR OF POLICE VADASERY POLICE STATION	November 27, 2012
S.RETHINAKUMAR Vs. K.B.NATARAJAN	December 3, 2012
S.S.P.WASHING Vs. RADHA LAKSHMI	October 4, 2012
S.SALEEM Vs. SHANMUGHAM	July 5, 2012
S.SARAVANAN Vs. MULLAIKODI	December 7, 2012
S.SARAVANAN Vs. STATE OF TAMIL NADU	September 11, 2012
S.SATHIAN Vs. CHELLAMMAL	November 8, 2012
S.SENTHAMARAI KANNAN Vs. S.M.SENTHIL KUMAR	December 18, 2012
S.SENTHIL KUMAR Vs. K.NAGANATHAN	November 26, 2012
S.SHANKAR Vs. STATE TRANSPORT AUTHORITY	November 22, 2012
S.SHOBANA Vs. N.MAHESWARI	November 22, 2012
S.SOMASUNDARAM Vs. ACCOUNTANT GENERAL OF TAMIL NADU	October 15, 2012
S.SOUNDARAM Vs. DEPUTY COMMISSIONER OF POLICE	December 4, 2012
S.SUBRAMANIAN Vs. STATE OF TAMIL NADU	September 10, 2012
S.SWARNAPANDIAN Vs. S.VARATHARAJA BOOPATHI	November 16, 2012
S.THANIKACHALAM Vs. E.RANI	October 11, 2012
S.V.P.S.PANDIARAJAN Vs. M.A.M.S.N.NAVAMANI	November 8, 2012
S.VASUNDRA Vs. ESCORTS FINANCE LIMITED	October 11, 2012
S.VIJAYA Vs. K.KARTHIKEYAN	September 13, 2012
S/O. SUBBU GOUNDER Vs. S. DURAISAMY, S. VISWANATHAN, RUKMANI, W/O. VISWANATHAN AND V. SURESH KUMAR	November 2, 2012
SAAGRR INFRA LIMITED REP BY ITS DIRECTOR Vs. PIONEER TOOLS & HARDWARE REP BY ITS PARTNER MUSTUFA M LOHANI	October 12, 2012
SABAREESAN Vs. SUPERINTENDING ENGINEER	December 14, 2012
SABEENA Vs. NATIONAL INSURANCE COMPANY LTD REP BY ITS BRANCH MANAGER	April 9, 2012
SAC ENGINE COMPONENTS PVT LTD Vs. CHAIRMAN TAMIL NADU	September 17, 2012
SADASIVAM; SENTHAMARAI; PUGAZHENDI; S ANDAL; BABY SHANTHI Vs. MURALI	September 6, 2012
SAGAYARAJ AND ORS Vs. STATE	October 9, 2012
SAHADEVAN Vs. STATE REP BY THE REVENUE DIVISIONAL OFFICER	February 8, 2012
SAI GRAPHIC SYSTEMS Vs. COMMISSIONER OF CUSTOMS	July 11, 2012
SAI SANKAR Vs. UNION OF INDIA	August 8, 2012
SAKETH INDIA LIMITED REP BY ITS EXECUTIVE DIRECTOR K S RAO Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	February 28, 2012
SAKKAF SAHIB THAIKKAL Vs. SYED MOHAMED PEERAN	June 22, 2012
SAKTHI INDUSTRIES REPRESENTED BY ITS PROPRIETOR R ELUMALAI Vs. II ADDITIONAL LABOUR JUDGE II ADDITIONAL LABOUR COURT CHENNAI	January 5, 2012
SAKTHI TEXTILES LTD. Vs. R. THIRUVENGADAM & ANOTHER	June 29, 2012
SAKTHIVEL Vs. INSPECTOR OF POLICE	July 13, 2012
SAKTHIVEL Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT	November 20, 2012
SAKTHIVELU ALIAS RAMESH Vs. DATCHAYANI ALIAS TAMIZH	February 14, 2012
SAKUNTHALA Vs. PERIA KANNAN	February 16, 2012
SAKUNTHALAMMAL Vs. T.G.RAJABATHAR	September 17, 2012
SAL JON LOPEZ Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	October 12, 2012
SALASAR CORPORATION, REPRESENTED BY ITS PROPRIETOR ASHOK RANDER Vs. COMMISSIONER OF CUSTOMS	February 7, 2012
SALEM STAINLESS STEEL SUPPLIERS Vs. T.S. SUNDARESA DAVEY	April 4, 2012
SALINI Vs. MEIYARASU	October 4, 2012
SALZER ELECTRONICS LTD Vs. SG CONTROLS AND SWITCHGEAR	September 21, 2012
SAMA DHARMAN Vs. S NATARAJAN	July 25, 2012
SAMPOORNAM Vs. T.USHARANI	September 26, 2012
SAMRAJ; KRISHNAN; TAMILARASI Vs. CHINNASAMI GOUNDER	February 22, 2012
SAMUEL @ SELVAKUMAR Vs. STATE REP. BY INSPECTOR OF POLICE	March 29, 2012
SAMUEL SUDHAKAR Vs. COLIN L. RAYMOND	February 1, 2012
SANGEETHA Vs. STATE	October 19, 2012
SANGEETHA Vs. K. MEENATCHISUNDARAM	September 12, 2012
SANGLI BANK LIMITED Vs. TUBEC BLUE METALS A PARTNERSHIP FIRM REPRESENTED BY ITS PARTNER N THANGAVELU	March 5, 2012
SANJEEVAN ALIAS REGHU Vs. STATE OF TAMIL NADU REP ITS INSPECTOR OF POLICE PUTHUKADAI POLICE STATION	January 19, 2012
SANJEEVI AMMAL Vs. R NARASIMHAN, YASODHA AMMAL, SANJEEVARAYAN	February 9, 2012
SANKARA NARAYANAN Vs. SECRETARY MINISTRY OF SHIPPING TRANSPORT BHAWAN	December 21, 2012
SANKARAMMAL Vs. A. VELAMMAL	September 1, 2012
SANKARAN Vs. S A M AMJAD IBRAHIM	July 25, 2012
SANKARAYYA CHETTIAR Vs. VIKARMAN	September 28, 2012
SANKARI Vs. JAYALAKSHMI	July 19, 2012
SANTHA Vs. VEERAPPAN	December 4, 2012
SANTHA SATHEESH Vs. H.J.WALTER	September 13, 2012
SANTHA SORUBAN Vs. STATE REP BY THE INSPECTOR OF POLICE	February 15, 2012
SANTHAKUMAR Vs. KUMARESAN, THE REGIONAL TRANSPORT OFFICER, COIMBATORE SOUTH, AND THE INSPECTOR OF POLICE (L&O) K.G. CHAVADI POLICE STATION MADHUKKARAI COIMBATORE.	April 17, 2012
SANTHANAGOPAL Vs. STATE	June 22, 2012
SANTHI Vs. R SIVASUBRAMANIAM	January 9, 2012
SANTHOSH JOSEPH PALAKUNNAL Vs. STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE	February 1, 2012
SAPNA Vs. B PRADEEP KUMAR	March 13, 2012
SAPTHAGIRI FINANCE AND INVESTMENTS Vs. INCOME TAX OFFICER	July 17, 2012
SARADAMBAL Vs. SANTHI	February 24, 2012
SARADAMMAL ALIAS SARADAMBAL Vs. G S SRINATH	July 4, 2012
SARADHA RAMACHANDRAN Vs. REGIONAL TRANSPORT AUTHORITY	August 17, 2012
SARADHAMBAL Vs. RAMAKRISHNAN	December 7, 2012
SARANALA APPA RAO Vs. JOINT SECRETARY, GOVERNMENT OF INDIA	November 29, 2012
SARASU Vs. SECRETARY TO GOVERNMENT	June 11, 2012
SARASWATHI Vs. GOVERNMENT OF TAMILNADU REP BY THE SECRETARY EDUCATION ST GEORGE CHENNAI	February 8, 2012
SARASWATHI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY	December 12, 2012
SARASWATHI AMMAL Vs. M MANOHAR	March 16, 2012
SARASWATHI BAI Vs. B S RAMACHANDRAN ALIAS CHANDRA SAH	September 4, 2012
SARASWATHI NARAYANAN COLLEGE Vs. GOVERNMENT OF TAMIL NADU	December 21, 2012
SARASWATHY AND ORS Vs. THULASIRAMAN AND ORS	April 17, 2012
SARATHAMANI Vs. CHELLAMMAL	November 20, 2012
SARAVANA PAVAN NADARAJAH Vs. TAMIL NADU M G R MEDICAL UNIVERSITY	August 21, 2012
SARAVANAN Vs. D RAMVIJI	February 3, 2012
SARAVANAN Vs. STATE REP BY INSPECTOR OF POLICE	November 19, 2012
SAROJA Vs. SENTHILKUMAR	July 4, 2012
SAROJA Vs. GUNASEKARAN AND ORS	August 13, 2012
SAROJA Vs. SELVANAYAGI ALIAS BABY	July 27, 2012
SAROJA Vs. DISTRICT COLLECTOR ARIYALUR DISTRICT ARIYALUR	April 11, 2012
SAROJA AMMAL Vs. ANGAMMAL	February 27, 2012
SAROJA AMMAL Vs. VALLIAMMAL	September 5, 2012
SAROJA RAMANATHAN Vs. PARK TOWN BENEFIT FUND LTD	September 17, 2012
SAROJA SUKUMARAN Vs. R. PADMANABAN	September 24, 2012
SASIKALA Vs. STATE OF TAMIL NADU	November 5, 2012
SATHIAVANI Vs. KRISHNARADJOU	October 16, 2012
SATHIYA ALIAS SATHIYANATHAN Vs. STATE THROUGH INSPECTOR OF POLICE	December 12, 2012
SATHYA @ UMA @ DEIVANAI @ YASODHA Vs. THE STATE REP BY DEPUTY SUPERINTENDENT OF POLICE Q BRANCH CID, DHARMAPURI DISTRICT	March 27, 2012
SATHYA SAI WAREHOUSING Vs. CHAIRMAN TAMIL NADU	April 26, 2012
SATHYANARAYANA CHARITABLE TRUST Vs. C H MAHESH KUMAR REDDY	August 16, 2012
SATISH KUMAR Vs. STATE REP BY THE INSPECTOR OF POLICE	June 12, 2012
SAVARIMUTHU Vs. STATE OF TAMIL NADU	February 22, 2012
SAVITHIRI AMMAL Vs. EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD	July 9, 2012
SAYARMAL SURANA Vs. KANAL KANWAR BATHA	February 8, 2012
SBM HIGH SCHOOL Vs. STATE OF TAMIL NADU	August 30, 2012
SBQ STEELS LIMITED Vs. GOYAL MG GASES PRIVATE LIMITED	December 10, 2012
SCCI INDIA P LTD REP BY ITS DIRECTOR S K SINGH Vs. ASSISTANT COMMISSIONER	February 16, 2012
SCHWING STETTER (INDIA) PVT LTD Vs. COMMISSIONER OF CUSTOMS (EXPORTS); ADDITIONAL/JOINT COMMISSIONER OF CUSTOMS AND ORS	November 5, 2012
SEAPORT LOGISTIC PVT. LTD Vs. PSTS LOGISTIC PVT. LTD	August 30, 2012
SEASON CONTROL PVT. LIMITED Vs. STATE OF TAMIL NADU	August 31, 2012
SEASONS EXPORTS Vs. SAMHIT EXPORTS	July 30, 2012
SECRETARY AA, 187 NASIANOOR PRIMARY AGRICULTURAL CO-OPERATIVE BANK NASIANOOR Vs. RAJAMANI	February 9, 2012
SECRETARY AND CORRESPONDENT Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION	September 17, 2012
SECRETARY GANDHI AIDED PRIMARY SCHOOL CHOZHIAVILAGAM THIRUPPANANTHAL RANGE TANJORE DISTRICT Vs. R.GIRIJA GANDHI AIDED PRIMARY SCHOOL CHOZHIAVILAGAM THIRUPPANANTHAL RANGE TANJORE DISTRICT	April 20, 2012
SECRETARY KARAPETTAI NADAR GIRLS Vs. STATE OF TAMIL NADU	October 3, 2012
SECRETARY OF TAMIL NADU Vs. CHITRA TIMBER TRADERS	June 22, 2012
SECRETARY SCHOOL COMMITTEE GENERAL CARIAPPA HIGHER SECONDARY SCHOOL Vs. JOINT DIRECTOR	November 30, 2012
SECRETARY ST.JOHN SANGAM PERAMBALUR DISTRICT Vs. SENGAMALAI	December 20, 2012
SECRETARY TO GOVERNMENT Vs. C.VELLAIAMMAL	December 19, 2012
SECRETARY TO GOVERNMENT Vs. SPL INFRASTRUCTURE PVT LTD	October 1, 2012
SECRETARY TO GOVERNMENT Vs. N RENUGADEVI	June 11, 2012
SECRETARY TO GOVERNMENT AND ORS Vs. A K BEENA AND ORS	February 21, 2012
SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND REGISTRATION DEPARTMENT Vs. R. KARUNANITHI	March 13, 2012
SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE Vs. SECRETARY TO GOVERNMENT DEPT OF AYUSH GOVT OF INDIA	January 5, 2012
SECRETARY TO GOVERNMENT HEALTH DEPARTMENT GOVERNMENT OF TAMIL NADU Vs. S GANESAN	February 10, 2012
SECRETARY TO GOVERNMENT OF TAMIL NADU PUBLIC DEPARTMENT Vs. K. MADALAIMUTHU	January 12, 2012
SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT Vs. A.K. BEENA	February 21, 2012
SECRETARY, BUDDHAR MIDDLE SCHOOL Vs. VANIDESWARI AND ORS	February 29, 2012
SECRETARY, LOYALA COLLEGE Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY, DEPARTMENT OF HIGHER EDUCATION	September 17, 2012
SEEMA JAIN Vs. K V NARASIMHA RAO	July 13, 2012
SEETHA VENKATESH MILLS LTD REP BY ITS MANAGING DIRECTOR OAA ANANTHAPANDMANABAN CHETTIAR Vs. THASILDHAR AMBATTUR CHENNAI	February 9, 2012
SEETHALAKSHMI Vs. J.RAJENDRAN	December 10, 2012
SEETHARAM ALIAS SELVAM Vs. STATE REP BY THE INSPECTOR OF POLICE	August 3, 2012
SEETHARAM SINGH Vs. STATE REP BY INSPECTOR OF POLICE	October 11, 2012
SEETHARAMA NAIDU AND ORS Vs. RAMANUJATHAMMAL AND ORS	July 26, 2012
SEKAR Vs. PATTAIKARAR ALIAS PALANIAPPA GOUNDER	June 4, 2012
SEKAR Vs. SUBRAMANIYAM	November 19, 2012
SEKAR @ CHANDRASEKARAN Vs. KAMALAVENI	September 20, 2012
SELLAPPAN Vs. HARI	August 7, 2012
SELVA MALIGAI Vs. STATE OF TAMIL NADU	September 20, 2012
SELVAKUMAR Vs. SUB DIVISIONAL MAGISTRATE	October 29, 2012
SELVAM Vs. RAJAGANAPATHI FINANCE CORPORATION	July 27, 2012
SELVAM Vs. STATE BY INSPECTOR OF POLICE THEEVATIPETTI POLICE STATION	February 3, 2012
SELVAMANI Vs. COMMISSIONER OF POLICE	July 17, 2012
SELVANAYAGAM Vs. SECRETARY TO GOVERNMENT, AGRICULTURAL PRODUCTION AND COMMISSIONER	March 2, 2012
SELVARAJ Vs. DIRECTOR OF COLLEGIATE EDUCATION	January 23, 2012
SELVARAJ Vs. DISTRICT COLLECTOR	September 13, 2012
SELVARAJA ACHARI Vs. M RAJESWARI	July 24, 2012
SELVI Vs. BALASUBRAMANIAN	September 6, 2012
SELVI. J. JAYALALITHAA Vs. PENGUIN BOOKS INDIA	August 27, 2012
SEMALAIAPPAN Vs. SAMPOORNAM	April 2, 2012
SEMATHAMMAN KOIL CHARITABLE TRUST Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU	July 25, 2012
SENGOL Vs. STATE REP BY THE INSPECTOR OF POLICE R S MANGALAM POLICE STATION	January 5, 2012
SENGOLRAJ Vs. SUBRAMANIAN CHETTIAR	August 3, 2012
SENGUNTHAR CHARITABLE TRUST Vs. R MANICKAM	July 3, 2012
SENGUNTHAR CHARITABLE TRUST REP BY ITS SECRETARY Vs. KARUR VYSYA BANK TIRUCHENGODE BRANCH SANGAGIRI ROAD	July 3, 2012
SENGUNTHAR MAAMANNAR GETTY MUDULIAR THIRUMANA MANDAPAM KARIYA Vs. GOVERNMENT OF TAMIL NADU	July 10, 2012
SENGUNTHAR MIDDLE SCHOOL REP BY ITS CORRESPONDENT A PALANISAMY Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	January 30, 2012
SENGUTTUVAN @ MANNAGATTI; VANAROJA Vs. VASANTHA AMMAL	March 29, 2012
SENIOR MANAGER Vs. LAKSHMI TRAVELS	November 22, 2012
SENTHIL ALIAS SENTHILKUMAR Vs. STATE OF TAMIL NADU	March 29, 2012
SENTHIL KUMA Vs. JUNIOR ENGINEER	August 22, 2012
SENTHIL KUMAR Vs. K M N SURENDRAN	January 4, 2012
SENTHIL KUMAR AND ORS Vs. LAKSHMI AND ORS	April 10, 2012
SENTHIL RAJA INDUSTRIES Vs. STATE OF TAMIL NADU	October 4, 2012
SETHURAJAN Vs. RAJALAKSHMI	September 21, 2012
SETTU ALIAS RANGANATHAN Vs. STATE BY INSPECTOR OF POLICE	July 26, 2012
SEVA CHAKKARA SAMAJAM Vs. CHAIRMAN	October 16, 2012
SEVAKKAL Vs. M VALARMATHI	August 3, 2012
SEYADU BEEDI COMPANY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 17, 2012
SHABBIR SANITARY STORES REPRESENTED BY PROPRIETOR NAJMUDDIN A BHAGATH Vs. AMIRUDDIN BHOY MULLAH ABDULLAH BHOY KHORAKIWALA	February 24, 2012
SHAHJAHAN Vs. SUPERINTENDING ENGINEER	March 28, 2012
SHAIK RAHAMATHULLAH Vs. SECRETARY TO GOVERNMENT	March 27, 2012
SHAKTHI METAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (PORT)	September 13, 2012
SHANKAR Vs. ANJANEA FINANCE AND INVESTMENT	March 27, 2012
SHANMUGAM AND ORS Vs. M VELAPPAN AND ORS	March 29, 2012
SHANMUGAM FOUNDATION PVT. LTD Vs. SIVAKALAI	August 2, 2012
SHANMUGAM SUPPLIERS, REP BY ITS PROPRIETOR M SHANMUGAM Vs. DISTRICT COLLECTOR VELLORE DISTRICT	February 1, 2012
SHANMUGAM, Vs. LAKSHMIAMMAL AND THANJAMMAL	March 27, 2012
SHANMUGAPRIYA GRANITES Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT	February 28, 2012
SHANTHI Vs. D VENKATARAMANAN	January 31, 2012
SHANTHI Vs. STATE	June 19, 2012
SHANTHI SELVAM Vs. K ANNAMALAI	October 5, 2012
SHANTI LOGISTICS (P) LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 2, 2012
SHANU.V.MAHTANI Vs. COMMISSIONER CORPORATION OF CHENNAI	November 2, 2012
SHARP TOOLS MACHINERY DIVISION, A REGISTERED PARTNERSHIP FIRM Vs. ARC TEC SYSTEMS LTD., A REGD. PUBLIC LIMITED COMPANY	October 1, 2012
SHASUN PHARMACEUTICALS LTD. Vs. JOINT SECRETARY, M.F. (D.R.)	November 30, 2012
SHEIK MOHAMMED Vs. STATE	December 18, 2012
SHEIK MOHAMMED Vs. RAMZAN BI	October 3, 2012
SHENAZ BEGUM Vs. S KAJA MOHIDEEN	June 5, 2012
SHENBAGAMURTHY Vs. ADI THIRUGNANASAMBANDAM	March 29, 2012
SHER ALISHA THAIKKAL TRUST Vs. K. SANKARAN	September 12, 2012
SHIVA POLYMERS Vs. DEPUTY COMMERCIAL TAX OFFICER	November 8, 2012
SHREE GANESH STEEL ROLLING MILLS LTD Vs. C.C.	March 20, 2012
SHREE MAHABALESWARA AUTO INDUSTRIES (P) LTD Vs. UNION OF INDIA	October 5, 2012
SHREE PACETRONIX LTD REP BY ITS MANAGING DIRECTOR ATUL SETHI S/O SHRI SURENDRA KUMAR SETHI R/O 1 MOON PALACE COLONY INDORE Vs. CONTROLLER OF STORES SOUTHERN RAILWAY AYANAVARAM CHENNAI	April 18, 2012
SHREYANS BUILDERS Vs. JOINT CIT	March 16, 2012
SHRI MAHALAKSHMI METAL AND SCRAP PROCESSING PVT LTD Vs. K.ANAND CHAKRAVARTHY	December 4, 2012
SHRIANNAA MERCHANDISE PVT LTD REP BY ITS DIRECTOR Vs. DEPUTY COMMERCIAL TAX OFFICER	February 8, 2012
SHRIRAM CHITS & INVESTMENTS (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 30, 2012
SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs. RAJU NAIDU GINNING AND OIL MILLS	March 30, 2012
SHYAM INVESTMENTS Vs. MASTI HEALTH AND BEAUTY PVT. LTD.	July 10, 2012
SILAMBARASAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	December 13, 2012
SINGAM ALIAS SINGARAJA Vs. STATE	November 8, 2012
SINGARAVELU Vs. UDAYAKUMAR	February 9, 2012
SINNATHAMBI ALIAS VAANURUVI Vs. STATE, REP.BY ITS INSPECTOR OF POLICE	December 4, 2012
SITALAKSHMI MILLS LTD Vs. ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER	April 16, 2012
SITARA DEVI JAIN Vs. STATE REP. BY ITS INSPECTOR	November 27, 2012
SIVA ALIAS VEERAPATHIRAN Vs. STATE OF TAMIL NADU	August 13, 2012
SIVA BLUE METALS REP BY ITS MANAGING PARTNER R ANANDA MAHESWARAN NO.9 TOOVIPURAM 8TH STREET THOOTHUKUDI Vs. DISTRICT COLLECTOR THOOTHUKUDI DISTRICT THOOTHUKUDI	June 12, 2012
SIVA BLUE METALS, REP. BY ITS MANAGING PARTNER R. ANANDA MAHESWARAN Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT	February 8, 2012
SIVA EKAMBARAM Vs. PATEL ONBOARD COURIERS LTD.	June 28, 2012
SIVA R ASHOK KUMAR Vs. GOVERNMENT OF TAMIL NADU	July 26, 2012
SIVABAKKIYAM MUTHUSAMY TRUST REPBY ITS TRUSTEES Vs. S SIVASANKARAN	February 7, 2012
SIVABALA AUTO FINANCE Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT	August 23, 2012
SIVAGNANA NACHIYAR Vs. SENTHOOR PANDIAN AND SUBBULAKSHMI	November 6, 2012
SIVAGURUNATHAN Vs. S SHANMUGARAJA	July 24, 2012
SIVAKASI HINDU NADAR'S GIRLS SCHOOL COMMITTEE Vs. SIVAKASI MUNICIPALITYC	August 13, 2012
SIVAKUMAR SILUVAMPALAYAM Vs. BALASUBRAMANIAM SILUVAMPALAYAM	July 4, 2012
SIVANANDAN Vs. T.V.NAGARAJAN	December 18, 2012
SIVANANDHA MILLS LTD REP BY ITS MANAGING DIRECTOR P MURUGESAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX O/O THE ASSISTANT COMMISSIONER OF INCOME TAX COIMBATORE	April 25, 2012
SIVAPRAKASAM Vs. JUNIOR ENGINEER	October 16, 2012
SIVARAJ Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE, THIRUNAGAR POLICE STATION	January 11, 2012
SIVASAMY Vs. RAMATHILAGAM	November 15, 2012
SIVASUBRAMANIA BATTAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT NUNGAMBAKKAM CHENNAI	March 8, 2012
SMT. THANGAMMAL AND ORS. Vs. G. SEKAR AND THE BRANCH MANAGER ORIENTAL INSURANCE COMPANY KALLAKURICHI VILLUPURAM DIST.	October 19, 2012
SOKKALAI Vs. DISTRICT EMPLOYMENT OFFICER	October 3, 2012
SOKKALINGAM Vs. MUTHAIAH	November 7, 2012
SOLAIMALAI MINI BUS SERVICE REPRESENTED BY ITS PARTNER A. ALAGARSAMY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	September 13, 2012
SOMASUNDARAM Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	February 6, 2012
SOMASUNDARAM AND ORS Vs. P PAVAYEE; R P SARADHA	March 14, 2012
SOMASUNDARAM SUPER SPINNING MILLS Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND	April 24, 2012
SONGAPPAN Vs. S P SATHASIVA GOUNDER	July 23, 2012
SOOSAIAMMAL, Vs. K.M. ISRAEL RAJ AND K.S. PANNER SELVAM	November 23, 2012
SOUNDARAJAN Vs. RAJENDRAN	March 27, 2012
SOUNDARRAJAN Vs. THE GOVERNMENT OF TAMIL NADU	June 5, 2012
SOUTH KALLIKULAM Vs. GOVERNMENT OF TAMIL NADU	March 29, 2012
SOUTH KALLIKULAM CATHOLIC CHRISTIAN NADAR MAHAMAI SANGAM Vs. GOVERNMENT OF TAMIL NADU	April 26, 2012
SOUTHERN BOILERS AND EQUIPMENTS PVT. LTD Vs. COMMISSIONER OF CENTRAL	November 21, 2012
SOVA (P) LTD Vs. DEPUTY COMMISSIONER OF WELTH TAX	June 22, 2012
SOWRI RAJ Vs. THE DIRECTOR OF SCHOOL EDUCATION, EDUCATION DEPARTMENT, PONDICHERRY AND THE CORRESPONDENT, FATHIMA HIGHER SECONDARY SCHOOL, PONDICHERRY	January 19, 2012
SOWRIAMMAL Vs. TAHSILDAR JAYANKONDAM TALUK OFFICE ARIYALUR DISTRICT	January 6, 2012
SPECIAL OFFICER Vs. P RAMALAKSHMI	July 12, 2012
SPECIAL OFFICER Vs. G AYYASAMY AND ORS	November 15, 2012
SPECIAL OFFICER Vs. APPELLATE AUTHORITY	August 6, 2012
SPECIAL OFFICER (ADMINISTRATOR) SRI DHARBARANYESWARA SWAMY TEMPLE DEVESTHANAM Vs. DHARMAPURAM ADHEENAM	August 3, 2012
SPECIAL TAHSILDAR Vs. P R SRINIVASAN	October 18, 2012
SPECIAL TAHSILDAR Vs. S RAMANATHAN AND ORS	March 21, 2012
SPECIAL TAHSILDAR Vs. N A KATHEEJA BEEVI	April 20, 2012
SPECIAL TAHSILDAR Vs. SONNAPPA	February 16, 2012
SPECIAL TAHSILDAR Vs. MANICKAM	February 17, 2012
SPECIAL TAHSILDAR Vs. CHENNIAPPAN	March 6, 2012
SPECIAL TAHSILDAR L A SIPCOT II HOSUR Vs. VENKATASAMY	February 27, 2012
SPECIAL TAHSILDAR L A SIPCOT-II Vs. VENKATASAMY	February 17, 2012
SPECIAL TAHSILDAR(LA) SIPCOT II HOSUR Vs. S VENKATASAMY	January 20, 2012
SPECIAL TAHSILDAR(LA), SIPCOT II HOSUR Vs. H V BAIRAPPA AND ORS	September 24, 2012
SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE, TIRUPATTUR Vs. PREMA	February 27, 2012
SPECTROTEKS Vs. THE COMMISSIONER OF CUSTOMS, (SEAPORTS-IMPORT)	November 23, 2012
SPIC SMO Vs. TAMIL NADU ELECTRICITY BOARD	August 6, 2012
SREE ANNAPOORNA AGRO FOODS Vs. UNION OF INDIA	August 28, 2012
SREE JAYAJOTHI & CO. LTD. Vs. COMMISSIONER OF INCOME TAX	September 11, 2012
SREE NIKETAN MATRICULATION HIGHER SECONDARY SCHOOL (CC. NO. 30047) Vs. THE PRIVATE SCHOOLS FEE DETERMINATION COMMITTEE	August 29, 2012
SREE VISHNU BOTTLES REPRESENTED BY ITS PROPRIETOR K GANESH KUMAR REPRESENTED BY HIS POWER AGENT K ANANDAKUMAR Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT	February 9, 2012
SRI BALAJI AUTO SPARES Vs. ASSISTANT COMMISSIONER	March 29, 2012
SRI DEVI GAS DISTRIBUTORS REP.BY ITS PARTNER Vs. INDIAN OIL CORPORATION LTD REP. BY ITS EXECUTIVE DIRECTOR	March 14, 2012
SRI KALPATHARU FINANCIERS Vs. V NATARAJAN	February 27, 2012
SRI KASI VISWANATHAR EDUCATIONAL Vs. DIRECTOR	August 13, 2012
SRI KRISHNA CONSTRUCTIONS Vs. TIFFINS BARYTES, ASBESTOS AND PAINTS LTD.	July 2, 2012
SRI KRISHNA MIDDLE SCHOOL KANCHEEPURAM REP BY ITS CORRESPONDENT K RAJAGOPAL Vs. CHIEF EDUCATIONAL OFFICER KANCHEEPURAM	February 2, 2012
SRI MARUTHI PROCESSORS Vs. R.SUBRAMANIAM	October 5, 2012
SRI PARVATHAMMA GRANITES Vs. CHAIRMAN TAMIL NADU POLLUTION CONTROL BOARD	March 13, 2012
SRI RAMA TEXTILES SPINNING MILLS LTD REP BY ITS DIRECTOR P MUTHUSAMY Vs. ASSISTANT COMMISSIONER CT FAC PARK TOWN-II ASSESSMENT CIRCLE	February 23, 2012
SRI SOWDESWARI CHARITABLE TRUST NO. 13-A AND ORS. Vs. S. RAJAN AND ORS.	October 15, 2012
SRI VENKATESWARA EDUCATIONAL AND CHARITABLE TRUST HAVING OFFICE AT NEW NO.36 VENKATACHALA NAICKEN STREET PUDUPET CHENNAI Vs. SECRETARY TO GOVERNMENT OF TAMILNADU INDUSTRIES SIPCOT (LA) DEPARTMENT FORT ST GEORGE CHENNAI	April 24, 2012
SRI VINAYAGA ALLOYS (P) LTD REP BY THE MANAGING DIRECTOR Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT ENERGY DEPARTMENT	June 6, 2012
SRIDHARAN Vs. MINOR LAKSHMISRI @ SRUTHILAYA	August 16, 2012
SRIHAR NAGARAJAN Vs. MEMBER SECRETARY	October 18, 2012
SRILEKHA Vs. STATE OF TAMIL NADU	June 5, 2012
SRINIVAS RAJAN Vs. DIRECTOR OF MATRICULATION SCHOOLS OFFICE OF THE DIRECTORATE OF MATRICULATION SCHOOLS	February 20, 2012
SRINIVASA PERUMAL Vs. STATION HOUSE OFFICER	January 30, 2012
SRINIVASAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY HOME DEPARTMENT	March 2, 2012
SRINIVASAN Vs. STATE REP BY INSPECTOR OF POLICE	August 3, 2012
SRIRAM REFRIGERATION INDUSTRIES LTD Vs. STATE OF TAMIL NADU	March 19, 2012
SRIRANGA THEVAR Vs. STATE OF TAMILNADU	October 12, 2012
SRIVILLIPUTHOOR SAIVA VELLALAR SANGAM REG. NO. 172/2007 Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR	August 29, 2012
SRIVILLIPUTHUR BAR ASSOCIATION Vs. STATE OF TAMIL NADU	August 21, 2012
ST ANNES GIRLS HIGHER SECONDARY SCHOOL, CUDDALORE Vs. SECRETARY, GOVERNMENT OF TAMIL NADU, EDUCATION DEPARTMENT	February 24, 2012
ST JOSEPH TEACHER TRAINING INSTITUTE Vs. UNION TERRITORY OF PONDICHERRY	July 27, 2012
ST. AROKIA ANNAI SCHOOL Vs. THE DIRECTOR OF SCHOOL EDUCATION	June 14, 2012
STALIN M.K Vs. SAIDAI SA.DURAISAMY	September 21, 2012
STANLEY PAUL Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT, CHENNAI	April 19, 2012
STAR AGRO MARINE EXPORTS PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORTS CUSTOM HOUSE	April 20, 2012
STAR PRINTS Vs. CHAIRMAN AND MANAGING DIRECTOR	November 1, 2012
STATE Vs. ARUL AND ANOTHER	December 7, 2012
STATE Vs. SIVASAKTHI ALIAS SAKTHI	July 19, 2012
STATE Vs. SUVITHA SARAVANAN	February 14, 2012
STATE Vs. J MOHAMED RAFIC	February 24, 2012
STATE Vs. S. SAMINATHAN	August 24, 2012
STATE BANK OF INDIA Vs. PRESIDING OFFICER	August 30, 2012
STATE BANK OF INDIA Vs. MOHAMMED ABDUL RAHEEM	February 22, 2012
STATE BANK OF INDIA Vs. D CHANDRASEKARAN	October 3, 2012
STATE BY DEPUTY SUPERINTENDENT OF POLICE Vs. SHEIK DAWOOD	February 24, 2012
STATE BY DEPUTY SUPERINTENDENT OF POLICE SPE Vs. ADHI RAJARAM	August 23, 2012
STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LIMITED Vs. JOINT COMMISSIONER OF LABOUR	January 11, 2012
STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LIMITED Vs. A SARAVANAM	July 27, 2012
STATE OF TAMIL NADU Vs. P. THANGAPANDIAN	June 26, 2012
STATE OF TAMIL NADU Vs. SATHYA STEELS	February 9, 2012
STATE OF TAMIL NADU Vs. A.V.M. ENGINEERING WORKS	January 12, 2012
STATE OF TAMIL NADU Vs. BHARANI HYDERAULICS	January 27, 2012
STATE OF TAMIL NADU Vs. ESMATH RUBBER CORPORATION	January 20, 2012
STATE OF TAMIL NADU Vs. K ASHOK VARDHAN SHETTY	August 27, 2012
STATE OF TAMIL NADU Vs. MAJESTIC EXPORTS	January 27, 2012
STATE OF TAMIL NADU Vs. SABARIGIRI INDUSTRIES	April 12, 2012
STATE OF TAMIL NADU Vs. MAHINDRA AND MAHINDRA LTD	April 16, 2012
STATE OF TAMIL NADU Vs. EASTMAN SPINNING MILLS (P) LTD	April 19, 2012
STATE OF TAMIL NADU Vs. SAFARI INDUSTRIES (INDIA) LTD	February 2, 2012
STATE OF TAMIL NADU Vs. TVL. STEEL AUTHORITY OF INDIA LTD	June 21, 2012
STATE OF TAMIL NADU Vs. SREE JEE AND CO.	September 27, 2012
STATE OF TAMIL NADU Vs. T V ANBALAGAN	August 16, 2012
STATE OF TAMIL NADU Vs. V SENGODA GOUNDAR	August 1, 2012
STATE OF TAMIL NADU Vs. K SIVARAMAN; MALLIKA SIVARAMAN	March 22, 2012
STATE OF TAMIL NADU Vs. MAYUR ENTERPRISE	November 2, 2012
STATE OF TAMIL NADU Vs. SENTHAMARAI	October 18, 2012
STATE OF TAMIL NADU Vs. R SOMASUNDARAM	February 15, 2012
STATE OF TAMIL NADU Vs. D.SAMIYATHAL	October 8, 2012
STATE OF TAMIL NADU Vs. SPENCER & CO	August 23, 2012
STATE OF TAMIL NADU Vs. K.K.M.ROAD CONSTRUCTION	October 15, 2012
STATE OF TAMIL NADU Vs. COIMBATORE NORTH SARVODAYA SANGH	October 16, 2012
STATE OF TAMIL NADU AND ORS Vs. P GANAPATHY AND ORS	January 20, 2012
STATE OF TAMIL NADU AND ORS Vs. S THANGAPANDIYAN	April 26, 2012
STATE OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION REPRESENTED BY ITS CHAIRMAN ACTING AICTE	July 27, 2012
STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT FORT ST GEORGE CHENNAI Vs. COMMISSIONER GEOLOGY AND MINING GUINDY CHENNAI	April 26, 2012
STATE OF TAMIL NADU REP BY THE DEPUTY COMMISSIONER Vs. TVL GLAXO INDIA LIMITED	March 1, 2012
STATE OF TAMIL NADU REP BY THE DEPUTY COMMISSIONER Vs. TVL MAPS AND AGENCIES	February 16, 2012
STATE OF TAMIL NADU REP BY THE DEPUTY COMMISSIONER CHENNAI DIVISION Vs. TVL GUPTA IRON AND STEEL COMPANY	January 19, 2012
STATE OF TAMIL NADU REP BY THE DEPUTY COMMISSIONER CHENNAI DIVISION Vs. TVL. BHAGAVANDASS CO.	January 6, 2012
STATE OF TAMIL NADU REP BY THE DEPUTY COMMISSIONER COIMBATORE DIVISION Vs. TVL VELAN HOTES LIMITED	February 24, 2012
STATE OF TAMIL NADU REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY TO GOVERNMENT Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	July 20, 2012
STATE OF TAMIL NADU REPRESENTED BY THE DEPUTY COMMISSIONER Vs. TVL.INDIRA STORES	September 21, 2012
STATE OF TAMIL NADU, REP.BY ITS SECRETARY TO GOVERNMENT Vs. M. SENTHILKUMAR	February 27, 2012
STATE OF TAMIL NADU, REPRESENTED BY THE DEPUTY COMMISSIONER Vs. TVL. HOTEL ASHOK BHAVAN, RAMESWARAM	September 28, 2012
STATE OF TAMILNADU, REP.BY ITS SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT Vs. A. MUSTHAFA IQBAL BASHA	March 22, 2012
STATE REP BY ASSISTANT COMMISSIONER OF POLICE TOWN RANGE MADURAI CITY Vs. K. SIVANESAN	March 30, 2012
STATE REP BY CBI/SCB/CHENNAI Vs. M/S. DEVSON DECORS PVT LTD MADRAS	January 20, 2012
STATE REP BY INSPECTOR Vs. RAMALINGAM	March 30, 2012
STATE REP BY INSPECTOR OF POLICE Vs. GOPAL	March 19, 2012
STATE REP BY INSPECTOR OF POLICE CBI/SCB Vs. M R NATARAJAN	February 2, 2012
STATE REP BY THE INSPECTOR OF POLICE CBI : SCB Vs. S SRINIVASAN	February 7, 2012
STATE REP. BY THE INSPECTOR OF POLICE Vs. MAYIL RAGHAVAN ALIAS MAYIL RAVANAN	December 10, 2012
STATE REP. BY THE INSPECTOR OF POLICE, VIGILANCE & ANTI CORRUPTION, NAGERCOIL Vs. V. PANNEER SELVAM	March 26, 2012
STATE THROUGH THE IDOL WING CRIME INVESTIGATION DEPARTMENT Vs. SUBASH CHANDRA KAPOOR	April 27, 2012
STATE, REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE THOOTHUKUDI Vs. BAGAVATHY DASS	March 29, 2012
STATUS SPINNING MILLS (P) LIMITED Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	July 19, 2012
STEPHEN XAVIER Vs. COMMISSIONER OF POLICE CITY POLICE OFFICE	February 20, 2012
STERLING HOLIDAY RESORTS (INDIA) LTD Vs. BHARAT CARGILL HOLDINGS PVT. LTD	October 29, 2012
STHALASAYNA PERUMAL TEMPLE REP BY ITS EXECUTIVE OFFICER Vs. UNION OF INDIA	March 15, 2012
STHITHI INSURANCE SERVICES PVT.LTD Vs. INDUSTRIAL FINANCE CORPORATION INDIA LTD	December 19, 2012
SUBASH KAILAINATHAN Vs. THE BRANCH MANAGER INDIAN OVERSEAS BANK	August 3, 2012
SUBBA RAO Vs. WATER BASE LIMITED	November 15, 2012
SUBBAIAH VIDYALAYAM MIDDLE SCHOOL DEVARPURAM ROAD Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	November 19, 2012
SUBBAMMAL Vs. D V HARIPRASAD	January 24, 2012
SUBBAMMAL AND ORS Vs. THIRUMOORTHY AND ORS	September 26, 2012
SUBBAMMAL TRUST Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE	August 7, 2012
SUBBARAJ CHATHIRAREDDIAPATTI Vs. S. RAJENDRAN	October 31, 2012
SUBBULAKSHMI Vs. HOME SECRETARY, CHENNAI	April 26, 2012
SUBEETHA BEEVI Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	January 9, 2012
SUBHASH CHANDRA KAPOOR Vs. INSPECTOR OF POLICE, IDOL WING, CRIME INVESTIGATION DEPARTMENT	April 3, 2012
SUBRAMANIA GOUNDER ALIAS SUBBIAH GOUNDER Vs. GOVERNMENT OF TAMIL NADU	February 6, 2012
SUBRAMANIA RAJA Vs. PILLAYAR RAJA	December 5, 2012
SUBRAMANIAN Vs. LIYAGATH ALI	December 5, 2012
SUBRAMANIAN Vs. SERMATHANGAM	December 10, 2012
SUBRAMANIYA PILLAI Vs. MANNAMMAL D/O MANICKAM PILLAI	December 11, 2012
SUBRAMANIYAM Vs. CHAIRMAN THE TAMIL NADU ELECTRICITY	July 6, 2012
SUBRAMANIYAN Vs. STATE BY; INSPECTOR OF POLICE CCIW CID PS	March 30, 2012
SUDALAIMUTHU Vs. DIRECTOR OF SCHOOL EDUCATION	September 14, 2012
SUDHA Vs. R.NATARAJAN	September 5, 2012
SUDHIR VASUDEVA Vs. M GEORGE RAVI SHEKERAN	July 11, 2012
SUEERA ALLOYS GLOBAL PVT LTD Vs. ADDITIONAL COMMISSIONER OF CUSTOMS	February 29, 2012
SUGUMAR Vs. STATE	November 9, 2012
SUJANA INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER	March 12, 2012
SUJANA PARVEN Vs. STATE OF TAMIL NADU	January 19, 2012
SUJATHA Vs. STATE HUMAN RIGHTS COMMISSION REPRESENTED BY ITS REGISTRAR	January 2, 2012
SUKUMAR Vs. CHIEF ENGINEER	December 4, 2012
SULABH INTERNATIONAL SOCIAL SERVICE ORGANISATIO Vs. STATE OF TAMIL NADU	March 29, 2012
SULOCHANA Vs. THILAKAVATH	February 10, 2012
SULOCHANA Vs. R.PANGAJAM	September 27, 2012
SUMANGALA Vs. P.RAJKUMAR	December 13, 2012
SUMANLATHA MEHTA Vs. N V SUNDARAM	January 9, 2012
SUMATHI Vs. NAGABUSHANAM	November 21, 2012
SUMATHI DEVI (DECEASED) AND ORS Vs. BASANTHI BAI AND ORS	June 22, 2012
SUMATHI SRINIVAS Vs. STATE OF TAMIL NADU	September 17, 2012
SUMATHY ANBARASU Vs. SUB REGISTRAR KUNDRATHUR SUB REGISTRAR OFFICE	July 12, 2012
SUMUKHA ENTERPRISES PVT. LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER, RANIPET (OUT) CHECK POST	October 10, 2012
SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. SALUD CARE (I) PVT. LTD.	July 17, 2012
SUN TV NETWORK LTD Vs. M.V.R.S. PRASAD	November 26, 2012
SUNDAR Vs. RAMDASS	November 15, 2012
SUNDARAM Vs. SELVAN ALIAS SELVAM	January 31, 2012
SUNDARAM AGENCIES REP BY ITS MANAGER RM SIVASAMY Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT. CO-OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT FORT ST GEORGE CHENNAI	February 10, 2012
SUNDARAM BNP PARIBAS HOME FINANCE LIMITED Vs. MIR ALI	January 3, 2012
SUNDARAM FINANCE LTD Vs. GOVERNMENT OF INDIA REPBY SECRETARY MINISTRY OF FINANCE	February 21, 2012
SUNDARAM FINANCE LTD Vs. DEPUTY COMMISSSIONER OF INCOME TAX	June 20, 2012
SUNDARAMOORTHY Vs. DEPUTY SUPERINTENDENT OF POLICE	July 23, 2012
SUNDARESAN Vs. A M DHARMARAJA TEMPLE	March 20, 2012
SUNDARI Vs. SUSHILA	April 17, 2012
SUNDHA METALS Vs. COMMISSIONER OF COMMERCIAL TAXES	July 23, 2012
SUNRISE KNITTING MILLS KULIVAYAL THOTTAM Vs. ASSISTANT COMMISSIONER CT CENTRAL - II ASSESSMENT CIRCLE TIRUPUR	February 23, 2012
SUPER CLOTH; SHANKAR TRADERS; MURUGAN EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 6, 2012
SUPER RUBBER WORKS Vs. ASSISTANT COMMR. OF C. EX.	October 17, 2012
SUPEREME POULTRY PRIVATE LIMITED Vs. SUPERINTENDENT OF POLICE	September 5, 2012
SUPERINTENDENT OF POLICE Vs. M KANNAPPAN	November 28, 2012
SUPERINTENDENT OF POLICE Vs. ELAVARASI	August 3, 2012
SUPERINTENDING ENGINEER Vs. APPELLATE AUTHORITY	July 18, 2012
SUPERINTENDING ENGINEER Vs. V ETHIRAJ	March 27, 2012
SUPERINTENDING ENGINEER KADAMPARAI GENERATION CIRCLE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	January 3, 2012
SUPERINTENDING ENGINEER, WRO/PWD, THAMARAPARANI BASIN CIRCLE Vs. SLEEBACHEN	February 29, 2012
SUPRA BIO-TECH Vs. THE CHIEF COMMISSIONER OF CUSTOMS	January 24, 2012
SURANA CORPORATION LIMITED Vs. THE SUPERINTENDENT OF POLICE	August 1, 2012
SURESH Vs. STATE OF TAMIL NADU REP BY DEPUTY SUPERINTENDENT OF POLICE	March 6, 2012
SURESH Vs. KALARANI	November 6, 2012
SURESH Vs. STATE REP. BY THE INSPECTOR OF POLICE, TUTICORIN	February 28, 2012
SURESH ALIAS D SURESH KUMAR Vs. INSPECTOR OF POLICE	July 10, 2012
SURIYA KALA Vs. STATE, REPRESENTED BY THE INSPECTOR OF POLICE, THANJAVUR	March 29, 2012
SURYA Vs. PAKKIRISA	March 1, 2012
SURYA Vs. PAKKIRISA	March 2, 2012
SURYA VINAYAKA INDUSTRIES LIMITED Vs. DISTRICT FOREST OFFICER SALEM DIVISION, SALEM	November 21, 2012
SUSANTH PRATHAN Vs. STATE	November 21, 2012
SUSEELA Vs. STATE OF TAMILNADU REP BY THE INSPECTOR OF POLICE NILGIRIS DISTRICT	January 4, 2012
SUSEELA Vs. MAHALAKSHMI AMMAL	August 28, 2012
SUSHEELA Vs. RETURNING OFFICER-CUM-SECRETARY	February 24, 2012
SUSI TEXTILE MILLS PRIVATE LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	July 16, 2012
SUVABAI Vs. BHASKARA REDDIAR	February 15, 2012
SVS SPINNING MILLS INDIA PRIVATE LIMITED Vs. SUPERINTENDING ENGINEER, TAMIL NADU	September 10, 2012
SWARNAMMAL Vs. MANAGEMENT FOOD CORPORATION OF INDIA	February 23, 2012
SYED AHAMED Vs. SABIYA NATCHIAL	June 15, 2012
SYED AHAMED BUHARI Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE	February 22, 2012
SYED AKBAR Vs. A RAHEELA ISMAIL	April 16, 2012
SYED DHASTHAKEER Vs. NAVAB JOHN	September 14, 2012
SYED KASIM Vs. SHETTAN ALIAS SAIT BASHA	December 18, 2012
SYED MUNIR HODA Vs. BADER SAYEED	October 8, 2012
SYED MURTAZA BASHA Vs. STATE OF TAMILNADU REP BY THE SECRETARY	February 22, 2012
SYED SAFIULLAH HUSAINI Vs. M RAGHUPATHI	February 7, 2012
SYED SAMSUDEEN Vs. STATE	September 13, 2012
SYED TAJUDDEEN MADANI Vs. TAMIL NADU ELECTRICITY BOARD	April 24, 2012
SYNDICATE BANK Vs. GENERAL MANAGER	June 20, 2012
SYNDICATE BANK OFFICERS ASSOCIATION REP BY ITS JOINT SECRETARY U JAYARAMAN Vs. SYNDICATE BANK HEAD OFFICE PERSONNEL DEPARTMENT	February 7, 2012
SYNERGY GREEN INDUSTRIES PVT. LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	November 16, 2012
T AMIRTHAMANI GANESH Vs. DIRECTOR DIRECTORATE OF MEDICAL EDUCATION	July 20, 2012
T ANDAL Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	August 13, 2012
T ARUTSELVAM Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	March 12, 2012
T BOOPATHI RAJA Vs. SUPERINTENDENT OF POLICE	September 5, 2012
T C DHARMALINGAM Vs. S CHINNASAMY AND ANR	April 11, 2012
T C LOGANATHAN Vs. STATE	March 28, 2012
T CHANDRAVADHANA Vs. K SRINIVASAN	June 7, 2012
T CHINNATHAMBI Vs. ANNIYAPPAN	April 10, 2012
T ELANGO Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT FORT ST GEORGE CHENNAI	February 6, 2012
T ELUMALAI Vs. INSPECTOR GENERAL OF REGISTRATION	June 12, 2012
T I METAL FORMING EMPLOYEES UNION REPRESENTED BY ITS GENERAL SECRETARY D JANARDHANAN Vs. T.I. METAL FORMING REPRESENTED	February 3, 2012
T JAYACHANDRAN Vs. DEPUTY COMMISSIONER	October 29, 2012
T JAYAPRAKASAM Vs. JOINT DIRECTOR OF SCHOOL EDUCATION PERSONNEL	July 20, 2012
T K KUPPAMMAL (DECEASED) AND ORS Vs. T E ANSAR AND ORS	June 21, 2012
T KANNAMMAL Vs. CHAIRMAN STATE	November 27, 2012
T KUMAR Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION CHENNAI	February 14, 2012
T KUPPUSWAMY Vs. SPECIAL OFFICER TAMBARAM COOPERATIVE URBAN BANK LTD	February 23, 2012
T L RAMACHANDRAN Vs. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT	March 6, 2012
T LAKSHMIKANTHAN Vs. UNION OF INDIA REP BY THE GENERAL MANAGER	February 28, 2012
T LALITHA RANI Vs. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVT	February 21, 2012
T M BHOOPATHY Vs. EXECUTIVE OFFICER	June 7, 2012
T M P N MURUGESAN Vs. COMMISSIONER OF INCOME-TAX II	October 3, 2012
T M RAMAMOORTHY Vs. UNION OF INDIA	July 10, 2012
T M SULOCHANA AMMAL Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT REVENUE DEPARTMENT CHENNAI	January 6, 2012
T M T VASANTHA Vs. SPECIAL OFFICER CHINTHAMANI CO-OPERATIVE SUPERMARKET	July 10, 2012
T MOHANA Vs. CHIEF DIVISIONAL RETAILS SALES MANAGER CHENNAI DIVISIONAL OFFICE INDIAN OIL CORPORATION LTD	February 16, 2012
T MUTHU GANESH Vs. SUPERINTENDENT OF POLICE	February 16, 2012
T NAGARAJAN Vs. UNION OF INDIA REP BY THE MEMBER	July 23, 2012
T NARASIMHAVARMAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES NO 170 PERIYAR E V R HIGH ROAD KILPAUK CHENNAI	June 5, 2012
T P LATHA ALIAS HEMALATHA Vs. P SUKUMAR	April 12, 2012
T PALANIMUTHU Vs. STATE OF TAMILNADU REP BY THE COMMISSIONER MUNICIPAL ADMINISTRATION	February 20, 2012
T R DASAPPAN Vs. P R RAJAGOPALAN	July 12, 2012
T R DINAKARAN Vs. REVENUE DIVISIONAL OFFICER	March 29, 2012
T R NELSON Vs. DIRECTOR GENERAL OF POLICE RADHAKRISHNAN SALAI	March 16, 2012
T R PALANISAMY Vs. HARIHARAN	June 14, 2012
T R RAJARAM REDDIAR Vs. DISTRICT COLLECTOR VILLUPURAM	February 9, 2012
T R VENKIDUSAMY Vs. SELLAPPAKOUNDER	July 20, 2012
T RAMALINGAM Vs. DISTRICT COLLECTOR, CUDDALORE	February 14, 2012
T REKHA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT DEPARTMENT OF COMMERCIAL TAXES	March 2, 2012
T S RAVINDRAN Vs. COMMISSIONER OF POLICE CHENNAI SUB-URBAN STTHOMAS MOUNT CHENNAI	February 23, 2012
T S THIYAGARAJAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	July 13, 2012
T S UNNAMALAI AMMAL Vs. N JAYARAMAN	March 2, 2012
T SANJEEVA RAO Vs. DIRECTOR OF SCHOOL EDUCATION	March 27, 2012
T SELVAN Vs. LABOUR COURT COIMBATORE	February 13, 2012
T SOUNDARAJAN Vs. VALIYAMMAL	August 1, 2012
T SREE RENGA RAJA Vs. VICE CHANCELLOR	February 29, 2012
T SRINIVASAN Vs. SHREYASH BHUPENDRA BHAI KEVAT	April 9, 2012
T SUBRAMANI Vs. STATE OF TAMIL NADU	July 10, 2012
T SUBRAMANIAN Vs. A GANAPATHY AND ORS	December 21, 2012
T T SRINIVASARAGHAVAN Vs. REGISTRAR OF COMPANIES	August 27, 2012
T TAMILARASI Vs. STATE	March 2, 2012
T THIRUPATHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT	July 5, 2012
T UDAYA CHANDRAN ALIAS RAMESH Vs. STATE REP BY THE INTELLIGENCE OFFICER	February 14, 2012
T UDAYKUMAR Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	July 31, 2012
T V VELAYUTHAM Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE	March 2, 2012
T VIJAYALAKSHMI PANDIT Vs. G PANEERSELVAM	April 16, 2012
T XAVIER Vs. STATE OF TAMIL NADU	June 7, 2012
T. AMUTHAN ANTHONY Vs. PURUSAWALKAM PERMANENT FUND LTD.	July 25, 2012
T. ASHOK Vs. THE TAMIL NADU STATE MARKETING CORPORATION LTD. (TASMAC)	January 12, 2012
T. CHOCKALINGAM PILLAI Vs. GOVERNMENT OF TAMIL NADU	August 22, 2012
T. GNANAM Vs. GOVERNMENT OF TAMIL NADU	September 14, 2012
T. JAGADEESAN Vs. THE PRESIDENT, DISTRICT COMMUNITY CERTIFICATE VERIFICATION COMMITTEE AND THE DISTRICT COLLECTOR, THE REVENUE DIVISIONAL OFFICER, THE TAHSILDAR AND THE SUPERINTENDENT OF POST OFFICER	November 20, 2012
T. KRISHNAN Vs. LEELAVATHIAMMAL	November 28, 2012
T. MALARVILI Vs. CHANCELLOR	August 27, 2012
T. MANO THANGARAJ Vs. DEPUTY SECRETARY TO GOVERNMENT OF INDIA	October 16, 2012
T. NATARAJAN Vs. ASSISTANT EXECUTIVE ENGINEER	April 17, 2012
T. PADMAVATHY Vs. L. SELVARAJ	April 27, 2012
T. PARAMASIVAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST	September 11, 2012
T. PAULRAJ Vs. SECRETARY, SCHOOL EDUCATION DEPARTMENT	April 9, 2012
T. RAJU Vs. S. KESAVAN	September 26, 2012
T. RANJITHKUMAR Vs. CHAIRMAN, TAMIL NADU UNIFORMED	April 9, 2012
T. SAM ILANGO Vs. DIRECTOR OF SCHOOL EDUCATION	August 29, 2012
T. SELVARAJ Vs. ASSISTANT DIRECTOR	September 4, 2012
T. SENTHILKUMAR Vs. INDIRANI	January 4, 2012
T. VENKATACHALAPATHY Vs. SUPERINTENDING ENGINEER, TAMIL NADU	December 17, 2012
T.C.P. JAYALAKSHMI Vs. EXECUTIVE ENGINEER AND THE ADMINISTRATIVE OFFICER	April 4, 2012
T.D. PANNEER SELVAM Vs. THE SECRETARY TO GOVERNMENT (LAW DEPARTMENT) OF TAMIL NADU & ANOTHER	November 16, 2012
T.JANAGAN Vs. A.NANDAGOPAL	October 15, 2012
T.K.RAJENDRAN Vs. GANAPATHY, S/O.MARUTHAMUTHU	December 3, 2012
T.M. RENGARAJAN Vs. DISTRICT COLLECTOR, COLLECTORATE	August 14, 2012
T.MARIAMMAL Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT	August 28, 2012
T.MARIMUTHU Vs. M.DHANALAKSHMI	November 7, 2012
T.MOHAN Vs. MEENAKSHIAMMAL	December 18, 2012
T.N. JAYARAMAN Vs. SUBRAMANIAM	April 3, 2012
T.N.P.M.M.AMMAYAPPA NADAR Vs. DISTRICT EMPLOYMENT EXCHANGE	November 9, 2012
T.P.VADIVELU Vs. S.PADMAVATHY	October 12, 2012
T.R.K. KARTHICK Vs. SUMATHI	February 28, 2012
T.S. DAYALAN Vs. P.L. SURESH	March 28, 2012
T.S. KARTHIKEYAN Vs. COMMISSIONER, THANJAVUR MUNICIPALITY	February 1, 2012
T.S.GOVINDARAJAN Vs. RAMESH	December 4, 2012
T.SANKARA SUBRAMANIYAN Vs. S.SELVARAJ	December 3, 2012
T.SENTHILKUMAR Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	December 5, 2012
T.SHANMUGAM Vs. UNION OF INDIA	November 6, 2012
T.SUBBULAKSHMI Vs. STATE REP. BY INSPECTOR OF POLICE	September 24, 2012
T.SUBRAMANIAN Vs. A.GANAPATHY	December 21, 2012
T.SUBRAMANIAN Vs. S.JANAKIAMMAL	November 6, 2012
T.T.BALSAMY Vs. SHEELA BALAKRISHNAN	September 12, 2012
T.T.RAVICHANDRAN Vs. GOVERNMENT OF TAMIL NADU	August 21, 2012
T.THAMBIDURAI Vs. PRINCIPAL DISTRICT JUDGE	November 7, 2012
TABLETS (INDIA) LTD. Vs. CIT	April 27, 2012
TAMIL MADU STATE TRANSPORT CORPORATION Vs. P.R.MUTHUKANI	December 12, 2012
TAMIL NADU ANAITHU KOOTURAVU NIYAAYA VILAI KADAI PANIYALARGAL SANGAM Vs. COMMISSIONER OF CIVIL SUPPLIES	April 18, 2012
TAMIL NADU BEE-KEEPERS WELFARE ASSOCIATION Vs. GOVERNMENT OF INDIA REP.BY ITS SECRETARY TO GOVT MINISTRY OF FINANCE NEW DELHI	March 16, 2012
TAMIL NADU CABLE TV OPERATORS, WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	March 5, 2012
TAMIL NADU CEMENTS CORPORATION LTD Vs. JOINT COMMISSIONER OF INCOME TAX	June 5, 2012
TAMIL NADU CIVIL SUPPLIED CORPORATION Vs. MANICKAMMAL	October 8, 2012
TAMIL NADU CIVIL SUPPLIES CORPORATION EMPLOYEES UNION Vs. MANAGEMENT OF TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	March 7, 2012
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. G MUTHUKRISHNAN	July 4, 2012
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. LAKSHMI EXPORT REP. BY ITS M.D	December 10, 2012
TAMIL NADU CO-OPERATIVE MILK PRODUCERS' FEDERATION LTD Vs. STATE OF TAMIL NADU	July 20, 2012
TAMIL NADU COOPERATIVE MARKETING FEDERATION LIMITED REP BY ITS SECRETARY Vs. M KRISHNASAMY	February 21, 2012
TAMIL NADU DEFENCE OFFICERS CO-OPERATIVE HOUSING SOCIETY Vs. SETHULAKSHMI	February 29, 2012
TAMIL NADU DEFENCE OFFICERS CO-OPERATIVE HOUSING SOCIETY LTD Vs. R SAKKUBAI ALIAS CHOKKAMMAL	February 21, 2012
TAMIL NADU ELECTRICITY BOARD Vs. MANI SPINNING MILLS (P) LTD	August 2, 2012
TAMIL NADU ELECTRICITY BOARD Vs. SHRI IYYAN TEXTILES MILLS PVT. LIMITED	November 19, 2012
TAMIL NADU ELECTRICITY BOARD AND ORS Vs. IYYAN TEXTILES MILLS PVT LIMITED	November 19, 2012
TAMIL NADU ELECTRICITY BOARD AND ORS Vs. TMT MALLIKA AND ORS	January 24, 2012
TAMIL NADU ELECTRICITY BOARD PERIYAR ELECTRICITY DISTRIBUTION CIRCLE REP BY ITS SUPERINTENDING ENGINEER Vs. KUPPAYAMMAL	February 23, 2012
TAMIL NADU EX SERVICEMEN'S CORPORATION LIMITED Vs. PRINCIPAL LABOUR COURT	December 7, 2012
TAMIL NADU FINANCE CORPORATION BY ITS PARTNER V SUBRAMANIAM Vs. K B PANDURANGAN	March 12, 2012
TAMIL NADU HOUSING BOARD Vs. R.CHAKRAPANI	August 22, 2012
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. TAMIL NADU PIPE INDUSTRIES	December 4, 2012
TAMIL NADU MEDICAL DEPARTMENT ALL WORKERS AND SANITARY WORKERS ASSOCIATION REPRESENTED BY THE JOINT SECRETARY P KRISHNAN Vs. STATE OF TAMIL NADU	January 6, 2012
TAMIL NADU MERCANTILE BANK LTD Vs. S MURUGESAN	October 9, 2012
TAMIL NADU PATTATHARI ASIRIYARGAL VELAIVAIPPU SANGAM REP BY ITS SECRETARY NA MURUGADASS Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT	February 10, 2012
TAMIL NADU PEASANTS & WORKERS PARTY Vs. KONGU NAADU MUNNETTRA PERAVAT	March 12, 2012
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER	September 20, 2012
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD Vs. THANGAM	July 20, 2012
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION LTD Vs. JOINT COMMISSIONER OF LABOUR	January 3, 2012
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. DHANALAKSHMI	November 22, 2012
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S. DEIVANAYAKI	July 27, 2012
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PANNER SELVAM VERSUS THE REGIONAL TRANSPORT AUTHORITY SALEM	August 22, 2012
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R GOPALAKRISHNAN	July 17, 2012
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER	June 20, 2012
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. B BALAKRISHNAN S/O BALANAICKEN	June 5, 2012
TAMIL NADU STATE TRANSPORT CORPORATION LTD REP BY ITS MANAGING DIRECTOR Vs. R N SHANMUGAM	June 5, 2012
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. S. SUDHA	April 10, 2012
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI Vs. S. SELVARAJ	June 29, 2012
TAMIL NADU TOURISM DEVELOPMENT CORPORATION LIMITED Vs. K.CHANDRASEKARAN	December 13, 2012
TAMIL NADU TOURISM DEVELOPMENT CORPORATION REP BY ITS CHIEF ACCOUNTS OFFICER CUM SECRETARY THIRU N PRABHAKARAN Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT CHENNAI	February 23, 2012
TAMILAVEL UMA MAHESWARANAR KARANTHAI Vs. STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT	June 25, 2012
TAMILMANI Vs. KANNAIYA	July 6, 2012
TAMILNADU ASSOCIATION FOR THE RIGHTS OF ALL TYPES OF DIFFERENTLY ABLED AND CARE GIVERS TARATDAC REP BY ITS STATE SECRETARY S.NAMBURAJAN Vs. SECRETARY TO GOVERNMENT	June 19, 2012
TAMILNADU GENERAL WORKERS UNION Vs. MANAGEMENT OF TAMILNADU SMALL SCALE INDUSTRIES	February 2, 2012
TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION	September 14, 2012
TAMILNADU GOVERNMENT CO-OPERATIVE DEPARTMENT STAFFS ASSOCIATION Vs. STATE OF TAMILNADU REP. BY ITS SECRETARY CO-OPERATION FOOD CONSUMER PROTECTION	February 7, 2012
TAMILNADU PETROPRODUCTS LIMITED Vs. DEPUTY COMMISSIONER (CT) FAST TRACK ASSESSMENT CIRCLE II PAPJM BUILDING THIRD FLOOR GREAMS ROAD CHENNAI	April 26, 2012
TAMILNADU SMALL SCALE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. KRISHNA WOOD WORKS	December 10, 2012
TAMILNADU STATE MARKETING CORPORATION LTD REPRESENTED BY ITS MANAGING DIRECTOR T SOUNDIAH Vs. CHIEF COMMISSIONER OF INCOME TAX	February 20, 2012
TAMILNADU STATE TRANSPORT CORPORATION (K-DN I) LTD Vs. KALPANA; GUGAN; PATTU; DHARMALINGAM	June 5, 2012
TAMILNADU TOURISM DEVELOPMENT CORPORATION EMPLOYEES COOPERATIVE THRIFT AND CREDIT SOCIETY LTD Vs. KASIAMMAL	March 16, 2012
TAMILSELVAN Vs. COLLECTOR	September 3, 2012
TAMINADU GOVERNMENT EDUCATION DEPARTMENT B WING Vs. STATE OF TAMILNADU REP. BY ITS SECRETARY TO GOVERNMENT	January 18, 2012
TAMIZHAGA PANCHALAI THOZHILALAR Vs. PRESIDING OFFICER	August 16, 2012
TANCOF REP BY ITS LIQUIDATOR Vs. DAVID KARUNAKARAN	February 10, 2012
TARAJYOT POLYMERS LIMITED Vs. COMMERCIAL TAX OFFICER ROVING SQUAD	February 9, 2012
TARAPORE AND CO DHUN BUILDING 827 ANNA SALAI CHENNAI Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE IX CHENNAI	April 27, 2012
TATA CONSULTANCY SERVICE Vs. COMMERCIAL TAX OFFICER	March 22, 2012
TECCON SERVICES P LIMITED Vs. ASSISTANT COMMISSIONER ALANDUR ASSESSMENT CIRCLE	November 7, 2012
TECHNICAL STAMPINGS AUTOMOTIVE LTD Vs. DEPUTY COMMERCIAL TAX OFFICER SRIPERUMBUDUR ASSESSMENT CIRCLE VARADARAJAPURAM	April 25, 2012
TECHNOCRATS SECURITY SYSTEMS PVT. LTD. Vs. COMMERCIAL TAX OFFICER (ENFORCEMENT), ROVING SQUAD	October 12, 2012
TELECOMMUNICATIONS CONSULTANTS INDIA LTD Vs. K S NAIR SOLE PROPRIETOR SREE SARITHE ENTERPRISE	March 5, 2012
TERRITORY MANAGER-RETAIL Vs. DESIGNATED AUTHORITY	August 3, 2012
TH ANEES AHAMED Vs. UNION BANK OF INDIA	June 7, 2012
THAILAMMAL Vs. MINOR EASWARI	February 1, 2012
THANANJAYAN ALIAS MURUGESAN Vs. PALANI ALIAS BOOLOGANATHAN	March 29, 2012
THANDAVARAYAN Vs. JANAKI	February 10, 2012
THANGA SAROJINI Vs. JACOB	March 13, 2012
THANGADURAI Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD	May 3, 2012
THANGAM NAIR Vs. KAMALACHI AMMAL	September 18, 2012
THANGAMANI Vs. DEVI	July 25, 2012
THANGAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD.	December 14, 2012
THANGAMMAL AND ORS Vs. G SEKAR AND ORS	October 19, 2012
THANGARAJ Vs. AMUTHAVALLI	March 12, 2012
THANGARAJ Vs. KARUPPANNAN	September 21, 2012
THANGARAMALINGAM. Vs. P.S. NAJEEBA THROUGH HER POWER AGENT, P.A.M. JAKEERA AND ORS.	November 6, 2012
THANGARASU Vs. ARUMUGAM	February 24, 2012
THANGAVEL Vs. STATE OF TAMIL NADU REP BY SECRETARY HOME DEPARTMENT SECRETARIAT CHENNAI	March 9, 2012
THANGAVEL Vs. STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION	February 10, 2012
THANGAVEL Vs. R BALASUBRAMANIAM	January 10, 2012
THANGAVEL Vs. KANAGARAJ	August 2, 2012
THANGAVEL Vs. K GUNASEKARAN AND ORS	July 27, 2012
THANGAVEL Vs. CHIDAMBARAM	November 2, 2012
THANGAVELU Vs. R NATESAN	June 15, 2012
THANGAVELU SPINNING MILLS LTD Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY LABOUR AND EMPLOYMENT DEPARTMENT	February 23, 2012
THANGRAJU PADAIYATCHI Vs. SUNDARARAJAN	February 28, 2012
THANIKODI Vs. INSPECTOR GENERAL POLICE ARMED POLICE TRICHY	January 6, 2012
THANJAVUR TEXTILES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	July 19, 2012
THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED REP BY ITS CHAIRMAN Vs. MANAGING DIRECTOR MADHYAPRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION	February 2, 2012
THARMAR Vs. STATE OF TAMILNADU	January 5, 2012
THAVITTU PONNU Vs. DEVAKI AMMAL	February 10, 2012
THE COMMISSIONER, COLACHEL MUNICIPALITY, COLACHEL, KANYAKUMARI DISTRICT Vs. T. JUSTIN SELVAKUMAR	November 7, 2012
THE DIRECTOR OF INCOME TAX EXEMPTIONS CHENNAI Vs. CHARTERED ACCOUNTANT STUDY CIRCLE	February 13, 2012
THE DIVISIONAL MANAGER M/S UNITED INDIA INSURANCE CO LTD Vs. DHAMAYANTHI	January 27, 2012
THE JUNIOR ENGINEER, HIGHWAYS DEPT. Vs. YASHODHA	December 10, 2012
THE LAKSHMI MILLS COMPANY LTD. Vs. THE DEPUTY CHIEF INSPECTOR OF FACTORIES	June 12, 2012
THE MANAGEMENT METROPOLITAN TRANSPORT CORPORATION LTD. Vs. TAMIL CHEZIYAN AND THE PRESIDING OFFICER LABOUR COURT	January 30, 2012
THE MANAGEMENT OF HORTICULTURAL RESEARCH STATION YERCAUD Vs. THE PRESIDING OFFICER LABOUR COURT SALEM AND ORS.	March 28, 2012
THE MANAGEMENT OF WAVIN INDIA LTD Vs. THE PRINCIPAL LABOUR COURT, CHENNAI AND ORS.	July 27, 2012
THE MANAGEMENT, STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD. Vs. THE JOINT COMMISSIONER OF LABOUR, (CONCILIATION)	June 7, 2012
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. VENKATESAN	June 15, 2012
THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD., VELLORE Vs. R. BANUMATHI,	November 7, 2012
THE NATIONAL INSURANCE CO. LTD. Vs. S. SAMEMA BEGUM	June 15, 2012
THE NEW INDIA ASSURANCE CO LTD Vs. KANNAYIRAM	January 25, 2012
THE ORIENTAL INSURANCE CO. LTD. Vs. RAVI	April 9, 2012
THE PARK CLUB Vs. THE COMMISSIONER OF PROHIBITION AND EXCISE EZHILAGAM	September 5, 2012
THE PERAMBUR MEAT LABOURERS ASSOCIATION, REP. BY ITS SECRETARY, S. APPANRAJ, S/O. SUBRAMANI, NO. 24/47, THIRU. VI. KA. NAGAR, 2ND STREET, PULIANTHOPE, CHENNAI 600012 Vs. THE DISTRICT COLLECTOR, SINGARAVELAR MALIGAI, RAJAJI SALAI, CHENNAI 600001,	January 27, 2012
THE PRINCIPAL KENDRIYA VIDYALAYA SCHOOL Vs. P. THANGAM	March 22, 2012
THE REGISTRAR GENERAL AND THE REGISTRAR (JUDICIAL) Vs. T.T. RAVICHANDRAN, THE SECRETARY, GOVERNMENT OF TAMILNADU, THE SECRETARY, UNION OF INDIA AND THE REGISTRAR	September 4, 2012
THE SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. R. NATARAJAN	January 25, 2012
THE SECRETARY, S. MUTHUKUMARASAMI AIDED MIDDLE SCHOOL Vs. THE STATE OF TAMILNADU	January 27, 2012
THE UNION OF INDIA OWNING SOUTHERN RAILWAYS BY ITS GENERAL MANAGER, CHENNAI Vs. R.J.SIMPSON	March 15, 2012
THE UNITED INDIA INSURANCE CO. LTD. REP. BY ITS NAGERCOIL BRANCH OFFICE AT ASSISI COMPLEX, XAVIER BUILDING, PWD. OFFICE ROAD, NAGERCOIL, NAGERCOIL VILLAGE AGASTEESWARAM TALUK KANYAKUMARI DISTRICT Vs. MRS.S. JAYA SURIYA AND T. MANIKANDAN	November 19, 2012
THEERTHA GOUNDER Vs. ANDI; MURUGESAN; GOVINDA	July 17, 2012
THEIVEEGAM FINANCIERS Vs. COMPETENT AUTHORITY AND DISTRICT REVENUE OFFICER	June 18, 2012
THEN CHENNAI PALAVAKKAM SECTION Vs. GOVERNMENT OF TAMILNADU; SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION; DISTRICT COLLECTOR AND ORS	March 21, 2012
THENNAVAN Vs. MARIKANNU	February 14, 2012
THILAGAVATHI Vs. VELLIVEL	June 15, 2012
THILAGAVATHI Vs. C. RAMESH	July 26, 2012
THILAKAVATHI Vs. R GOPAL	July 31, 2012
THIMMAPPA GOUNDER Vs. KARNAN	February 8, 2012
THIMMAPURAM VILLAGE PANCHAYAT Vs. STATE OF TAMILNADU	July 30, 2012
THIRU AROORAN SUGARS LTD Vs. NATIONAL AGRICULTURAL COOP MARKETING	November 2, 2012
THIRU P KATHIRVEL SUB-REGISTRAR Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT COMMERCIAL TAXES	February 1, 2012
THIRU R CHITRAVELU @ AMIRTHARAJ Vs. C KUNGUMAM AND ANOTHER	October 3, 2012
THIRU S THIRUMALAI KUMARASAMY Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT	March 16, 2012
THIRU. P. PANDYRAJAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (NELLAI) LTD	October 11, 2012
THIRUGNANASAMBANDAM Vs. LALITHA	February 9, 2012
THIRUMAL Vs. C M RATHNAKUMAR	November 7, 2012
THIRUMANGALAM NAGAR VYABARIGAL SANGAM Vs. COMMISSIONER THIRUMANGALAM MUNICIPALITY	March 19, 2012
THIRUNANASAMBANDAM S/O SUNDARAM MUDALIAR; RAJASEKAR; PALANI Vs. SHANMUGAM S/O ANNAMALAI AND ANR	January 10, 2012
THIRUNAVUKKARASU ALIAS THIRUNA Vs. STATE REP. BY THE INSPECTOR OF POLICE	December 12, 2012
THIRUNEELAKANDAR PAINT COMPANY Vs. ASSISTANT COMMISSIONER	June 26, 2012
THIRUVAVADUTHURAI ADHEENAM Vs. COMMISSIONER	October 17, 2012
THIRUVENGADATHAN Vs. CHAIRMAN, ADMINISTRATIVE OFFICE	August 17, 2012
THIRUVENKADAM Vs. SECRETARY TO GOVERNMENT OF TAMILNADU	March 16, 2012
THOMAS MATHEW Vs. DISTRICT COLLECTOR, THENI DISTRICT	August 27, 2012
THOOTHUKUDI MARATTA VISAI PADAKU MEENAVAR NALA URIMAI SANGAM REPRESENTED BY ITS SECRETARY M JAYAPRAKASH Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT	January 6, 2012
THOPPE.BALUSAMY IYER Vs. THOPPE B.RAJARAM	December 12, 2012
THULASI AMMAL Vs. A SIVAKUMAR	March 21, 2012
THULASIMANI Vs. MUTHUSAMY GOUNDER	February 24, 2012
TIFFIN'S BARYTES, ASBESTOS & PAINTS LTD Vs. C.SATYANARAYANA	November 20, 2012
TIFFINS BARYTES Vs. C SATYANARAYANA	June 22, 2012
TIRUCHENGODE AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY REPRESENTED BY THE SPECIAL OFFICER TIRUCHENGODE Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT COIMBATORE	February 6, 2012
TIRUCHULI HINDU NADAR URAVINMURAI SOCIETY Vs. DISTRICT EDUCATIONAL OFFICER	August 27, 2012
TIRUPATI CHEMICALS Vs. COMMISSIONER OF CUSTOMS	March 6, 2012
TIRUVARUR MUNICIPALITY Vs. A.K.M.TOWERS PRIVATE LIMITED	August 27, 2012
TITAN INDUSTRIES LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	August 8, 2012
TITANIC RECREATION CLUB Vs. THE COMMISSIONER OF PROHIBITION & EXCISE EZHILAGAM	September 5, 2012
TMT C VIMALA RAJESH Vs. SECRETARY TO GOVERNMENTCO-OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT CHENNAI	January 5, 2012
TMT K RENUKA Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY EDUCATION DEPARTMENT	March 19, 2012
TMT M MANI Vs. DIRECTOR OF ELEMENTARY EDUCATION NUNGAMBAKKAM CHENNAI	March 2, 2012
TOWER VISION INDIA PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER (CT), VALLUVARKOTTAM ASSESSMENT CIRCLE	November 28, 2012
TRACTORS AND FARM EQUIPMENT LTD., NO. 35, NUNGAMBAKKAM HIGH ROAD, CHENNAI-600034, REP. BY ITS DY. GENERAL MANAGER-(LEGAL-SERVICES) Vs. STANDARD COMBINES (PVT.) LTD., TRACTOR DIVISION STANDARD CHOWK, BARNALA-148101 STATE OF PUNJAB	August 1, 2012
TRANS ASIAN SHIPPING SERVICES (P) LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS	December 19, 2012
TRAVEL MASTERS INDIA (P) LTD. Vs. COMMISSIONER OF S.T.	December 20, 2012
TRICHY STEEL ROLLING MILLS LTD Vs. COMMERCIAL TAX OFFICER	June 19, 2012
TRIVENI ALLOYS LTD. Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, CHENNAI AND OTHERS	September 14, 2012
TRUE VALUE HOMES INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU	August 2, 2012
TRUSTEE ARULMIGU PILLAIYAR THIRUKKOIL MECHERI Vs. BAKKIYAM AND ORS	December 17, 2012
TRUSTEES BODY OF MAHARISHI TRUSTEE Vs. C MANOHARAN	July 19, 2012
TSR CONSTRUCTIONS REP BY ITS PARTNER R JEEVANANDHAM NEW NO.6 AVARANKATTU STREET THIRUVANNAMALAI Vs. MUNICIPAL COMMISSIONER THIRUVANNAMALAI MUNICIPALITY THIRUVANNAMALAI	April 27, 2012
TTK GROUP EMPLOYEES UNION REP BY ITS JOINT SECRETARY R YOGANANDAM Vs. PRESIDING OFFICER LABOUR COURT SALEM	February 14, 2012
TULASI RAM Vs. CHAITANYA BUILDERS AND LEASING PVT LTD	July 4, 2012
TUTICORIN SIPCOT INDUSTRIALISTS ASSOCIATION REPRESENTED BY PRESIDENT Vs. DISTRICT COLLECTOR TUTICORIN	January 11, 2012
TUTICORIN SPINNING MILL LIMITED Vs. THOOTHUKUDI CORPORATION	August 14, 2012
TVL ANIL SALES CORPORATION REP BY ITS AUTHORISED REPRESENTATIVE V VENKATESA MANIKANDAN Vs. ASSISTANT COMMERCIAL TAX OFFICER	February 21, 2012
TVL ASCEND TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	February 23, 2012
TVL CYBERSTAR INFOCOM PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD-II	November 6, 2012
TVL JANDU STEEL INDUSTRIES REP BY ITS PARTNER JAGTAR SINGH JANDU Vs. COMMERCIAL TAX OFFICER ALANDUR ASSESSMENT CIRCLE	January 12, 2012
TVL K R RAMALINGAM AND SONS REPRESENTED BY ITS PARTNER K R KRISHNAMOORTHY Vs. ASSISTANT COMMISSIONER CT SHEVAPET ASSESSMENT CIRCLE SALEM	February 27, 2012
TVL KALAIQUEENEE AGENCIES REP BY ITS PROPRIETOR P K V MOHAN Vs. SPECIAL COMMITTEE UNDER SECTION 16-D OF THE TNGST ACT 1959 OFFICE OF THE SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES	February 14, 2012
TVL PROMPT COPIER SERVICES Vs. SPECIAL COMMITTEE UNDER SECTION	March 8, 2012
TVL R D G AGENCIES REP BY ITS PROPRIETOR R DHANASEKARAN Vs. DISTRICT COLLECTOR VELLORE DISTRICT	February 3, 2012
TVL SADANAM PERSONAL PRODUCTS LIMITED Vs. COMMERCIAL TAX OFFICER	February 1, 2012
TVL SADANAM PERSONAL PRODUCTS LIMITED Vs. COMMERCIAL TAX OFFICER	January 3, 2012
TVL SRI SUDHA TRADERS REP BY ITS PROPRIETOR A ARUMUGAM Vs. DISTRICT COLLECTOR VELLORE	February 3, 2012
TVL TOSHNIWAL HYVAC P LTD REP BY ITS DIRECTOR Vs. COMMERCIAL TAX OFFICER	February 21, 2012
TVL VANAJA CO Vs. COMMERCIAL TAX OFFICER	January 3, 2012
TVL VINAYAGA TRADERS REP BY ITS PROPRIETOR R RAMESH Vs. DISTRICT COLLECTOR VELLORE DISTRICT	February 20, 2012
TVL VINAYAGA TRADERS REP BY ITS PROPRIETOR R RAMESH Vs. DISTRICT COLLECTOR VELLORE VELLORE DISTRICT	February 21, 2012
TVL WELCOME SURGICAL AND CO REP BY ITS PROPRIETOR M ASHOK GULATI Vs. ASSISTANT COMMISSIONER CT PARK TOWN I ASSESSMENT CIRCLE	February 20, 2012
TVL. CHINNAIAH WOOD WORKS Vs. ASSISTANT COMMISSIONER (CT), VADAPALANI II ASSESSMENT CIRCLE	October 11, 2012
TVL. TULSI ENTERPRISES Vs. THE ADDITIONAL APPELLATE DEPUTY COMMISSIONER (CT) AND THE ASSISTANT COMMISSIONER (CT)	November 9, 2012
TVL.ASPICK ENGINEERING (P) LTD Vs. STATE OF TAMIL NADU	September 21, 2012
TVL.MAYAJAL ENTERTAINMENT LTD Vs. COMMISSIONER OF SERVICE TAX	August 28, 2012
TVS MATRICULATION HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU	November 28, 2012
U RANGARAJAN Vs. COMMISSIONER, KARAMADI PANCHAYAT UNION METTUPALAYAM TALUK	February 3, 2012
U SHANMUGHAM Vs. DEPUTY INSPECTOR GENERAL OF CENTRAL PRISON	July 4, 2012
U SUBRAMANIAN Vs. C FRANCIS	August 14, 2012
U.ANTHONYSAMY Vs. S.MURUGESAN	December 21, 2012
U.KIRUBANANDAM Vs. STATE BANK OF INDIA	September 12, 2012
UBC REP BY ITS MANAGING PARTNER Vs. M R GOVARTHANAM	July 10, 2012
UCAL FUEL SYSTEMS LIMITED Vs. PRINCIPAL LABOUR COURT	November 5, 2012
UDUMAN LEBBAI MARAICAR Vs. K ARULNANDHI	July 18, 2012
ULAGANATHAN Vs. KANNAIYAN	June 8, 2012
UMANG OVERSEAS Vs. COMMISSIONER OF CUSTOMS	March 1, 2012
UMAPATHI Vs. DISTRICT COLLECTOR MADURAI DISTRICT	July 6, 2012
UMAPATHY AGENCIES REP BY ITS PROPRIETOR V UMPATHY Vs. DISTRICT COLLECTOR VELLORE DISTRICT	January 24, 2012
UMARANI Vs. RAVICHANDRAN	June 14, 2012
UMAYAL Vs. ADDITIONAL SECRETARY GOVERNMENT OF INDIA	December 3, 2012
UMAYAL Vs. K.MUTHU	November 15, 2012
UNIK TRADERS NO 140 OLD THARAGUPET BANGALORE Vs. COMMISSIONER OF CUSTOMS CUSTOM HOUSE NEW HARBOUR ESTATE TUTICORIN	April 23, 2012
UNIMED TECHNOLOGIES LTD. Vs. EYEKARE KILITCH LTD.	July 6, 2012
UNION BANK OF INDIA Vs. LIAKAT ALI	August 6, 2012
UNION BANK OF INDIA Vs. MEHUL R SHAH	July 20, 2012
UNION BANK OF INDIA REP BY ITS BRANCH MANAGER Vs. S LIAKAT ALI	August 16, 2012
UNION OF INDIA Vs. P KRISHNAN	August 13, 2012
UNION OF INDIA Vs. ADDL REGISTRAR	July 11, 2012
UNION OF INDIA Vs. HONBLE CENTRAL ADMINISTRATIVE TRIBUNAL	July 5, 2012
UNION OF INDIA Vs. R RAMESH	April 18, 2012
UNION OF INDIA Vs. R J SIMPSON; C SIMPSON	March 15, 2012
UNION OF INDIA Vs. K GOVINDAMMAL AND ORS	August 13, 2012
UNION OF INDIA Vs. D.YOGESWARAN	September 17, 2012
UNION OF INDIA Vs. RAILWAY CLAIMS TRIBUNAL AND ORS	August 13, 2012
UNION OF INDIA AND ORS Vs. PONNALAGU AND ORS	October 15, 2012
UNION OF INDIA BY ITS GENERAL MANAGER Vs. ADDITIONAL REGISTRAR RAILWAY CLAIMS	August 13, 2012
UNION OF INDIA BY ITS GENERAL MANAGER Vs. ALAGU	August 14, 2012
UNION OF INDIA BY ITS GENERAL MANAGER Vs. RASATHI	August 14, 2012
UNION OF INDIA BY ITS GENERAL MANAGER Vs. V SHANTHI	August 13, 2012
UNION OF INDIA BY ITS GENERAL MANAGER Vs. ADDITIONAL REGISTRAR, RAILWAY CLAIMS	August 28, 2012
UNION OF INDIA BY ITS GENERAL MANAGER SOUTHERN RAILWAY Vs. THE ADDITIONAL REGISTRAR, RAILWAY CLAIMS TRIBUNAL	August 14, 2012
UNION OF INDIA BY ITS GENERAL MANAGER SOUTHERN RAILWAY Vs. KAYASANYASI	August 13, 2012
UNION OF INDIA BY ITS GENERAL MANAGER SOUTHERN RAILWAY, CHENNAI Vs. SANDHYA AND KUMARI BALASREE	August 14, 2012
UNION OF INDIA OWNING SOUTHERN RAILWAY Vs. RAJESH DAMANI	July 20, 2012
UNION OF INDIA OWNING SOUTHERN RAILWAY BY ITS GENERAL MANAGER CHENNAI Vs. G JAYALAKSHMI	February 22, 2012
UNION OF INDIA REP BY CHIEF PERSONNEL MANAGER Vs. V VIJAYA	July 18, 2012
UNION OF INDIA REP BY COMMANDER WORKS ENGINEER Vs. K. MUNISAMY	January 25, 2012
UNION OF INDIA REP BY ITS GENERAL MANAGER SOUTHERN RAILWAY CHENNAI Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	February 14, 2012
UNION OF INDIA REP BY ITS GENERAL MANAGER SOUTHERN RAILWAY PARK TOWN CHENNAI Vs. R VINCENT	April 1, 2012
UNION OF INDIA REP BY SECRETARY TO GOVERNMENT REVENUE DEPARTMENT PONDICHERRY Vs. THAIYALNAYAGI	January 10, 2012
UNION OF INDIA REP BY THE GENERAL MANAGER SOUTHERN RAILWAY Vs. T CHINNASAMY	January 9, 2012
UNION OF INDIA REP BY THE PRINCIPAL CHIEF POSTMASTER GENERAL CHENNAI Vs. R ANGUSWAMY	February 24, 2012
UNION OF INDIA REPRESENTED BY Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	July 30, 2012
UNION OF INDIA REPRESENTED BY CHIEF COMMISSIONER OF CENTRAL EXCISE Vs. M S BADRINATHAN	April 27, 2012
UNION OF INDIA, REP. BY ITS SECRETARY Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	October 1, 2012
UNITED INDIA INSURANCE CO LTD Vs. KUPPAMMAL	July 16, 2012
UNITED INDIA INSURANCE CO LTD Vs. K PACHIAPPAN	January 4, 2012
UNITED INDIA INSURANCE CO LTD Vs. LAKSHMI ALIAS JAYALAKSHMI	February 13, 2012
UNITED INDIA INSURANCE CO LTD Vs. R RAJA S/O RAJAMANICKAM	June 6, 2012
UNITED INDIA INSURANCE CO LTD Vs. M NAGAMANI	July 17, 2012
UNITED INDIA INSURANCE CO LTD Vs. AYYAMALAI	July 13, 2012
UNITED INDIA INSURANCE CO LTD Vs. V DINESHKUMAR	August 17, 2012
UNITED INDIA INSURANCE CO LTD Vs. S JAYA SURIYA; T MANIKANDAN	November 19, 2012
UNITED INDIA INSURANCE CO LTD Vs. POONGAVANAM	March 26, 2012
UNITED INDIA INSURANCE CO LTD Vs. T VELAMMAL AND ORS	December 7, 2012
UNITED INDIA INSURANCE CO LTD Vs. KAMALANATHAN AND ANOTHER	November 28, 2012
UNITED INDIA INSURANCE CO LTD TINDIVANAM Vs. VALARMATHI	June 7, 2012
UNITED INDIA INSURANCE CO. LTD Vs. K.DHANALAKSHMI	October 29, 2012
UNITED INDIA INSURANCE CO. LTD Vs. DHEIVATHAL	October 15, 2012
UNITED INDIA INSURANCE CO. LTD Vs. SHIVAJI	December 10, 2012
UNITED INDIA INSURANCE CO. LTD Vs. MUGHUNDHAN	November 19, 2012
UNITED INDIA INSURANCE CO. LTD Vs. R KARUNANITHI	July 19, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. MINOR SARATHA AND ANR.	December 3, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. DHAMAYANTHI & ORS.	January 27, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. S ARULSWAMY	October 8, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. JAHIR HUSSAIN	November 19, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. VELUMYIL	July 30, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. NEELA	July 23, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. K.RAJENDRAN	April 24, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. SUBRAMANI	March 8, 2012
UNITED INDIA INSURANCE CO. LTD., DHARAPURAM Vs. T.VIJAYA W/O. LATE K. KRISHNAKUMAR AND ORS.	June 7, 2012
UNITED INDIA INSURANCE CO., LTD Vs. M. VENKATAPPAN	April 2, 2012
UNITED INDIA INSURANCE CO.LTD Vs. A.MANJULA	November 2, 2012
UNITED INDIA INSURANCE CO.LTD Vs. KEVAL CHAND BAFNA	September 26, 2012
UNITED INDIA INSURANCE COMPANY Vs. JUSTIN DHASS; MASTER STALIN; PRABHUDASS; NATIONAL INSURANCE COMPANY LTD	October 12, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SINGARAM	March 7, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ARUMUGASAMY	June 20, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. INDHIRA	November 21, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KRISHNASAMY	September 10, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KALIYAPERUMAL	September 12, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. INDIRA	September 20, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S.SEENIAMMAL	December 18, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. T.J.JOY ALIAS JOSEPH	December 17, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R.VETHANAYAGAM	December 17, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHELLAMANI	December 17, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P CHITTUPPILLAI AND ORS	December 17, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DEVADOSS	June 12, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. B PADMAVATHY	January 5, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K ANYSUYA	January 10, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ASMABI	March 2, 2012
UNITED INDIA INSURANCE COMPANY LIMITED CHENNAI Vs. B SIVASAMY	February 15, 2012
UNITED INDIA INSURANCE COMPANY LIMITED, SANKAGIRI, SALEM Vs. P SARASWATHI AND ORS	August 31, 2012
UNITED INDIA INSURANCE COMPANY LTD Vs. THIRU V S NANDAKUMAR	February 20, 2012
UNITED INDIA INSURANCE COMPANY LTD Vs. BAKTHAVACHALAM	August 27, 2012
UNITED NILAGIRI TEA ESTATES Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 17, 2012
UNITED SPIRITS LIMITED Vs. HENKEL INDIA LIMITED	November 30, 2012
UNITEDINDIA INSURANCE CO LIMITED Vs. ARUKKANI	November 23, 2012
UNIVERSAL AGRO CORPORATION Vs. STATE OF TAMIL NADU	September 28, 2012
UNKNOWN Vs. GOVERNMENT OF TAMILNADU	February 1, 2012
UPASANA FINANCE LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	October 3, 2012
USHA Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT	December 18, 2012
USHA RAJAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	July 19, 2012
UTHIRANI AMMAL AND ORS Vs. M SUNDARARAJAN AND ORS	March 30, 2012
V ANGU Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT CHENNAI	February 9, 2012
V ANTHONY Vs. TAMIL NADU ELECTRICITY BOARD REPRESENTED BY ITS CHAIRMAN	February 27, 2012
V ARJUNAN Vs. DISTRICT REGISTRAR	September 21, 2012
V ARUMUGAPERUMAL Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION	August 22, 2012
V B SHANMUGASUNDARI Vs. GOVERNMENT OF TAMILNADU	March 7, 2012
V BALAKRISHNAN Vs. R SAI KUMARI	June 12, 2012
V BALAN Vs. COMMISSIONER PANRUTI MUNICIPALITY	January 10, 2012
V BALASUBRAMANIAN Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT	February 22, 2012
V BALU Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK CHENNAI	March 2, 2012
V BHAKTHAVATCHALAM ALIAS PADMANABHAN Vs. GOVERNMENT OF TAMIL NADU HOUSING AND URBAN DEVELOPMENT DEPARTMENT	February 3, 2012
V BRINDA Vs. SUBRAMANIAN	September 6, 2012
V C RAMASAMY Vs. DISTRICT COLLECTOR ERODE DISTRICT ERODE	March 8, 2012
V CHINNAMAL Vs. SECRETARY TO THE GOVERNMENT	April 24, 2012
V D S R RE ROLLING MILL Vs. SPECIAL COMMISSIONER	July 10, 2012
V DEVAGI Vs. SECRETARY TO GOVERNMENT	January 25, 2012
V DEVAKI Vs. STATE OF TAMIL NADU	August 7, 2012
V DHARANI Vs. DHANALAKSHMI	January 12, 2012
V DILIP KUMAR Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE	March 13, 2012
V G P PUSHPA NAGAR RESIDENTS WELFARE ASSOCIATION REP BY ITS SECRETARY Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM	February 23, 2012
V GANAPTHY Vs. STATE OF TAMIL NADU	September 3, 2012
V GOMATHY Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY	February 22, 2012
V GOWRI Vs. GOVERNMENT OF TAMIL NADU	July 31, 2012
V ISABELLA Vs. GENERAL MANAGER TAMIL NADU GOVERNMENT STATE	August 10, 2012
V JAYABALAN Vs. THE GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	February 17, 2012
V JAYAPAUL Vs. GOVERNMENT OF TAMIL NADU	July 10, 2012
V K GANGADARAN Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT	January 6, 2012
V K P SUNKAVALLI Vs. ASSISTANT ENGINEER CHENNAI ELECTRICITY SYSTEM	February 10, 2012
V K RAJESWARI Vs. UCO BANK REP BY ITS BRANCH MANAGER	July 4, 2012
V K RAMAMURTHY Vs. JAYA EDUCATIONAL TRUST	July 31, 2012
V KALPANA Vs. GOVERNMENT OF TAMIL NADU REP BY PROJECT DIRECTOR SARVA SHIKSHA ABHIYAN CHENNAI	February 21, 2012
V KAMALAM Vs. STATE OF TAMILNADU	July 12, 2012
V KANAGARAJ Vs. RAMASAMY	June 26, 2012
V KANDASAMY Vs. M KANDASAMY; M MANI; M SENGODAN	March 21, 2012
V KANNAN Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT	April 26, 2012
V KARUNA PRIYA Vs. LIFE INSURANCE CORPORATION OF INDIA	July 20, 2012
V KATHIRVEL Vs. ARULMOZHI	July 27, 2012
V KESAVAN Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT CHENNAI	June 5, 2012
V KRISHNAMOORTHY Vs. STATE OF TAMILNADU REP BY SECRETARY TO GOVERNMENT FINANCE PENSION DEPARTMENT SECRETARIAT CHENNAI	March 28, 2012
V KRISHNAN Vs. STATE REP. BY INSPECTOR OF POLICE SPE CBI ACB SHASTRI BHAVAN	March 13, 2012
V KRISHNAVENI Vs. V RAJKUMAR	February 22, 2012
V L KALIANNAN Vs. JAGADAMBAL	June 25, 2012
V M CHACKO Vs. GOVERNMENT OF TAMIL NADU	June 5, 2012
V M K MOORTHY Vs. STATE REP BY DEPUTY	January 25, 2012
V M KARTHIKA Vs. CHIEF MANAGER EDUCATIONAL LOAN SECTION INDIAN BANK	July 26, 2012
V M SIVAKUMAR Vs. J CHANDRASEKARAN	February 14, 2012
V MALATHY Vs. STATE OF TAMIL NADU REP BY THE SECRETARY TO GOVT	January 9, 2012
V MANGAIYARKARASI Vs. HOME SECRETARY SECRETARIAT FORT ST GEORGE CHENNAI	May 4, 2012
V MANI Vs. TAMIL NADU HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LIMITED	July 17, 2012
V MANIKANDAN Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS CHENNAI	February 27, 2012
V MANIVANAN Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION CHENNAI	January 4, 2012
V MURUGAIYAN Vs. A KANAKASABAPATHI THEVAR	March 28, 2012
V MUTHUKALAI Vs. GOVT OF TAMILNADU	June 7, 2012
V MUTHURAMALINGA PANDIAN Vs. TRUSTEE/ASSISTANT COMMISSIONER	June 25, 2012
V N GANAPATHIAPPAN AND ORS Vs. SR DEPUTY DIRECTOR TOWN AND COUNTRY PLANNING	April 11, 2012
V N PACHAIMUTHU Vs. SUPERINTENDENT OF POLICE	March 9, 2012
V N SANTHANAM Vs. UNION OF INDIA	December 12, 2012
V N SELVARAJ Vs. B PADMANABAN	April 26, 2012
V NAGARAJAN AND ORS Vs. SAROJA AND ORS	October 30, 2012
V NAGAVALLI Vs. PONDICHERRY CORPORATION FOR DEVELOPMENT OF WOMAN AND HANDICAPPED PERSONS LTD	July 5, 2012
V P KALAIRAJAN Vs. GOVERNMENT OF TAMIL NADU	July 11, 2012
V P R VARADHARAJAN Vs. DISTRICT COLLECTOR	February 14, 2012
V PANDI Vs. M THYAGARAJAN	July 18, 2012
V PRAKASH Vs. B KESAVAN	February 6, 2012
V PRAKASH NAIDU Vs. SECRETARY TO GOVT HANDLOOM AND TEXTILES INDUSTRIES	February 22, 2012
V PURUSHOTHAMAN Vs. M VELU GOUNDER; IRISSAMMAL; GOVINDARASU	February 6, 2012
V R MARAGATHAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	July 17, 2012
V R RADHAKRISHNAN Vs. EXECUTIVE ENGINEER	February 10, 2012
V R VENKATACHALAM AND ORS Vs. MANGA DEVI	June 26, 2012
V RADHAKRISHNAN Vs. K MANI	March 29, 2012
V RAJARAM Vs. LAW SECRETARY LAW DEPARTMENT GOVERNMENT OF TAMIL NADU	January 11, 2012
V RAJENDRAN Vs. STATE	March 26, 2012
V RAMALINGAM Vs. B BAGHIYAM	July 25, 2012
V RAMAMURTHY Vs. DIRECTOR OF SCHOOL EDUCATION	November 20, 2012
V RAMESH Vs. STATE REP BY INSPECTOR OF POLICE	April 3, 2012
V RAMESH KUMAR Vs. STATE OF TAMIL NADU	July 3, 2012
V RAVICHANDRAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	February 22, 2012
V S MURUGAN Vs. INDIAN OVERSEAS BANK REP BY ITS SENIOR MANAGER SALEM MAIN BRANCH	February 10, 2012
V S MURUGESA MUDALIAR & CO AND ORS Vs. CHIKKAIYYA NAICKER COLLEGE AND ORS	January 24, 2012
V SARASWATHY Vs. S GANAPATHY	July 16, 2012
V SEKAR Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH	March 1, 2012
V SIVA Vs. TAMIL NADU ELECTRICITY BOARD	November 21, 2012
V SRINIVASAN Vs. AARAA TRADER	March 8, 2012
V SUBBIYAN Vs. STATE OF TAMIL NADU	November 30, 2012
V SUSEELA Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD	February 10, 2012
V T R PALANLISAMY CHETTIAR Vs. V T R SRINIVASAN	February 14, 2012
V THANUJA Vs. SHENOY NAGAR BENEFIT FUND LTD	February 8, 2012
V VAJJIRAVELU Vs. BINNY LIMITED	September 24, 2012
V VALLI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY HOME DEPARTMENT FORT ST GEORGE	April 10, 2012
V VARADHARAJAN Vs. BOARD OF DIRECTORS TAMILNADU CIVIL SUPPLIES CORPORATION LIMITED AND ORS	November 2, 2012
V VENKATA SIVA KUMAR Vs. INSTITUTE OF CHARTERED ACCOUNTS OF INDIA REPRESENTED BY ITS SECRETARY PO BOX NO 7100 INDRAPRASATHA MARG NEW DELHI	April 27, 2012
V VIJAYAPRAKASH Vs. STATE REP BY THE SUB INSPECTOR OF POLICE	April 16, 2012
V VIVEKANANTHAN Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT CHENNAI	March 14, 2012
V YOHARAJA Vs. SPECIAL COMMISSIONER/DIRECTOR AND ADDITIONAL DIRECTOR LAND SURVEY AND LAND TAX SCHEME CHENNAI	June 5, 2012
V. CHINNAPPA Vs. STATE REP. BY INSPECTOR OF POLICE VIGILANCE	July 30, 2012
V. DAKSHINAMURTHY Vs. P.A. RANGANAYAKI	September 20, 2012
V. GANESAN Vs. THAMIZH NAADU ELECTRICITY BOARD, REP.BY ITS SECRETARY	February 24, 2012
V. GANESAN S/O. VENKATACHALAM Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH	December 11, 2012
V. KAILASAM Vs. DISTRICT EMPLOYEES EXCHANGE OFFICER	January 9, 2012
V. KANICKAI Vs. DIRECTOR OF EDUCATION	October 10, 2012
V. KARUPAYEE Vs. DISTRICT COLLECTOR, RAMANATHAPURAM	August 21, 2012
V. KARUPPANNAN Vs. IDOL OF KALYANA PASUPATHEESWARASWAMY	November 7, 2012
V. KUMARESAN Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT	March 28, 2012
V. M. MOOSA Vs. GOVERNMENT OF TAMIL NADU	September 25, 2012
V. MANIMEKALAI Vs. DISTRICT EDUCATIONAL OFFICER, THANJAVUR DISTRICT	March 20, 2012
V. MARIMUTHU Vs. MOORTHY	March 14, 2012
V. MATHIVANAN Vs. STATE BANK OF INDIA, REPRESENTED BY ASSISTANT GENERAL MANAGER (ADMINISTRATION)/DISCIPLINARY AUTHORITY	February 8, 2012
V. MOHANRAJ Vs. THE GOVERNMENT OF TAMIL NADU STATE	September 4, 2012
V. PECHIAMMAL Vs. MURUGAN	October 16, 2012
V. PERIYAKARUPPAN Vs. DISTRICT COLLECTOR, RAMANATHAPURAM	July 25, 2012
V. PERUMALSAMY Vs. DIRECTOR, DEPARTMENT OF ELEMENTARY SCHOOL EDUCATION	September 26, 2012
V. RABHEL Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT	March 6, 2012
V. RAMALINGAM Vs. GOVERNMENT OF TAMIL NADU	September 11, 2012
V. SATHI Vs. THE TRANSPORT COMMISSIONER	January 9, 2012
V. SELVAKUMAR Vs. DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT, RAMANATHAPURAM	March 21, 2012
V. SENTHAMARAIKANNAN Vs. STATE, THROUGH THE INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, THOOTHUKUDI DISTRICT	January 19, 2012
V. SINGARAVELAN Vs. STATE	February 1, 2012
V. SOUNDARARAJAN Vs. THE GENERAL MANAGER TASMAC LTD.	January 19, 2012
V. THAMBIDURAI Vs. CHAIRMAN, THE TAMILNADU ELECTRICITY BOARD	January 23, 2012
V.ASHOK Vs. HOUSING DEVELOPMENT FINANCE CORP BANK LTD	November 15, 2012
V.CHANDRASEKARAN Vs. SRINIVASAN	December 18, 2012
V.G. PANEERDAS AND CO. P. LTD. Vs. SECRETARY, CENTRAL BOARD OF DIRECT TAXES	August 22, 2012
V.GANESAN Vs. STATE	November 28, 2012
V.GOVINDARAJ Vs. COMMISSIONER	October 18, 2012
V.K.MAHENDRAN Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT	October 12, 2012
V.KATHIRAVAN Vs. K.RAVI	December 18, 2012
V.LAKSHMANAN Vs. CHAIRMAN, DISCIPLINARY	November 2, 2012
V.M. AMARNATH Vs. PASSPORT OFFICER, PASSPORT OFFICE	September 3, 2012
V.M. VIJAYAKUMAR Vs. PRESIDING OFFICER, LABOUR COURT, VELLORE	June 5, 2012
V.MUTHUSAMY Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE	December 4, 2012
V.NARAYANAN Vs. N.LAKSHMANAN ALIAS KRISHNAN	December 6, 2012
V.O. JOSE Vs. SECRETARY TO GOVERNMENT, MINES & MINERALS SECRETARIAT	August 17, 2012
V.P. RADHAKRISHNAN Vs. STATE OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY HOME DEPARTMENT GOVT OF TAMIL NADU CHENNAI & ANOTHER	November 9, 2012
V.P. RASHEED Vs. GOVERNMENT OF INDIA	October 31, 2012
V.PANCHAVARNAM Vs. K.BALASUBRAMANIAN	December 14, 2012
V.PAPPATHI Vs. STATE BY REPRESENTED BY ITS THE INSPECTOR OF POLICE	December 20, 2012
V.PITCHIYYA Vs. CHAIRMAN CENTRAL BOARD OF EXCISE AND CUSTOMS	November 1, 2012
V.R. TEXTILES P. LTD., IN RE Vs. DIYA INDUSTRIES P. LTD., IN RE	November 27, 2012
V.RAGHAVACHARI Vs. STATE	June 5, 2012
V.RAJAMANI Vs. SUB INSPECTOR OF POLICE USILAMPATTI TALUK POLICE STATION	December 6, 2012
V.RAMANUJAM Vs. R.KANAGARAJ, S/O. RAJI NAICKER	February 21, 2012
V.RAVICHANDRA DAS Vs. V.MOHAN GOVINDA DAS	December 4, 2012
V.S. CHINNAKITTUSAMY Vs. THE COMPETENT AUTHORITY & DISTRICT REVENUE OFFICER	September 14, 2012
V.S. KAMAL AND K. BABU Vs. L. RAJAGOPAL AND ORS.	April 9, 2012
V.S. KARPAGASELVI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	August 27, 2012
V.S.GUNASEELAN Vs. ARUCHAMY	November 15, 2012
V.S.RAMASAMY GOUNDER Vs. P.S.P.MOHAMED MOIDEEN	November 7, 2012
V.SARAVANAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	October 19, 2012
V.SEKAR Vs. K.NAGARAJ	July 5, 2012
V.SRIKANTH Vs. SECRETARY TO GOVERNMENT	December 13, 2012
V.SRIPUDARAJ Vs. MATHIAZHAGAN	September 12, 2012
V.SUBBURAJ Vs. GOVERNMENT OF TAMIL NADU	September 4, 2012
V.SUBRAMANIAM Vs. CENTRAL BANK OF INDIA	June 11, 2012
V.THIRUMURUGAN Vs. RAJSRIYA AUTOMOBILE INDUSTRIES PVT. LTD	October 17, 2012
V.VAIRAVAN PILLAI Vs. SECRETARY TO THE GOVERNMENT	December 20, 2012
VAANAVIL DYEING UNIT NO 2 REP BY ITS PARTNER C V CHIDAMBARA BHARATHI Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	July 13, 2012
VAASTUPAL JAIN Vs. STEEL AUTHORITY OF INDIA REP BY ASST G M SALEM STEEL	February 21, 2012
VADAMBIGAI Vs. MANGAYARJARASI	September 5, 2012
VADIVEL Vs. SAMINATHAN; SANTHA AMMAL; GANESAN	June 26, 2012
VADIVEL SIZING AND WEAVING MILLS (P) LIMITED Vs. FENNER (INDIA) LIMITED	December 20, 2012
VADIVELU Vs. SUBRAMANIAM	March 29, 2012
VADIVELU AND ORS Vs. NATESAN AND ORS	September 28, 2012
VAIGAI CLUB Vs. THE COMMISSIONER OF PROHIBITION & EXCISE EZHILAGAM	September 5, 2012
VAITHI PADAYACHI Vs. SAMMANUSUNATHAN	January 18, 2012
VAITHIYANATHAN Vs. DHARMAPURAM ADHEENAM	September 18, 2012
VALLIAMMAL Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT	March 29, 2012
VALLIAMMAL Vs. SOKKAMMAL	March 26, 2012
VALLIAMMAL Vs. SATHYAPRIYA AND ORS.	April 18, 2012
VALLIAMMAL Vs. KRISHNAMA NAIDU	January 5, 2012
VALLIVALAM DESIKAR POLYTECHNIC EDUCATIONAL SOCIETY NAGAPATTINAM Vs. REGISTRAR OF SOCIETIES	June 6, 2012
VALLIYAMMAI Vs. SUBRAMANIAN	December 14, 2012
VALPARAI ADIDRAVIDAR THOTTA THOZHILAR MUNETRA SANGAM REPRESENTED BY ITS GENERAL SECRETARY Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT FORT ST GEORGE CHENNAI	June 5, 2012
VANARAJ Vs. STATE REP.BY ITS THE INSPECTOR OF POLICE	December 5, 2012
VANAVANI MATRICULATION HIGHER SECONDARY SCHOOL REP BY ITS SECRETARY Vs. SPECIAL OFFICER PRIVATE SCHOOLS FEE DETERMINATION COMMITTEE	October 30, 2012
VANI NEWS MART REP BY T MUTHUPERUMAL Vs. NARAYANA BHAT	February 7, 2012
VANITHA W/O S BALAJI Vs. DIRECTOR OF ANIMAL HUSBANDRY AND VETERINARY SERVICES	September 12, 2012
VANJAX SALES PRIVATE LTD Vs. AUTHORITY FOR CLARIFICATION & ADVANCE RULING	September 20, 2012
VANNAN POTTAVILAI Vs. PRESIDING OFFICER	September 17, 2012
VANUMAMALAI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT	September 12, 2012
VARADHAN Vs. STATE REP BY INSPECTOR OF POLICE	July 31, 2012
VARADHARAJAN Vs. COMPETENT AUTHORITY	August 28, 2012
VASAN PUBLICATIONS PVT LTD REP BY ITS EXECUTIVE DIRECTOR M V KUMAR Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	January 27, 2012
VASANTHA KRISHNAN Vs. JAYASHREE	January 3, 2012
VASANTHI Vs. STATE	November 26, 2012
VASANTHI Vs. STATE, REP BY INSPECTOR OF POLICE, CHINNAMANOOR POLICE STATION, THENI DISTRICT	August 11, 2012
VASANTHI Vs. STATE, REP BY INSPECTOR OF POLICE	November 8, 2012
VASANTHIRANI Vs. MANAGING DIRECTOR, TAMIL NADU	July 5, 2012
VASU AGARBATHIS REP BY ITS DEPUTY MANAGER Vs. AARUMUGAA INDUSTRIES REP.BY ITS PARTNER SUDARSAN	January 23, 2012
VASUKI Vs. TAMIL NADU SLUM CLEARANCE BOARD	June 12, 2012
VASUKI Vs. M GOVINDARAJAN	August 24, 2012
VASUMATHI Vs. SECRETARY, COMMERCIAL TAX DEPARTMENT	April 26, 2012
VECTOR PROJECTS (I) PVT. LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER RANIPET (IN) CHECKPOST	October 5, 2012
VEDAVALLI Vs. CHEINRAJ	July 17, 2012
VEDIAMMAL Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	January 6, 2012
VEERA BADRA NAICKER Vs. KASI NAICKER AND ORS	June 25, 2012
VEERAKUMAR Vs. MANOHAR	April 4, 2012
VEERAPPAN Vs. INSPECTOR OF POLICE KIRUMAMPAKKAM POLICE STATION	March 12, 2012
VEL ENTERPRISES Vs. ASSISTANT COMMISSIONER	February 8, 2012
VEL THIAGU Vs. SECRETARY TO GOVERNMENT	December 6, 2012
VELAMMAL MATRICULATION HIGHER SECONDARY SCHOOL Vs. PRIVATE SCHOOLS FEE DETERMINATION COMMITTE	August 29, 2012
VELAPPA GOUNDER Vs. SPECIAL TAHSILDAR	February 1, 2012
VELAPPAN S/O. SUBBU GOUNDER Vs. S.DURAISAMY	November 2, 2012
VELAYUTHAM, SAHUL HAMEED, RAMAIYAN Vs. GULAM MOIDEEN, BABULAL SIVADAS PATEL AND ORS	February 28, 2012
VELLATHAI Vs. TAMIL NADU STATE STATE EXPRESS TRANSPORT CORPORATION LIMITED	June 20, 2012
VELMURUGAN DISTRIBUTORS Vs. STATE OF TAMIL NADU	April 19, 2012
VELU Vs. S. SUDALAIMUTHU	February 29, 2012
VELU ALIAS VELUSAMY Vs. STATE REP BY INSPECTOR OF POLICE TIRUCHENGODE POLICE STATION NAMAKKAL DISTRICT	April 11, 2012
VENKADACHALAM Vs. SEETHARAMAN	August 29, 2012
VENKADESAN Vs. STATE	December 17, 2012
VENKATA SARAVANAN @ S.A.R. PRASANNA VENKATACHARIAR CHATURVEDI Vs. STATE	August 22, 2012
VENKATACHALAPATHI ALIAS BOOPATHI Vs. P J VENKATARAMAN	July 5, 2012
VENKATARAMAN Vs. STATE BY INSPECTOR OF POLICE	June 4, 2012
VENKATASUBRAMANIYA CHETTIAR Vs. PERUMAL CHETTIAR	March 9, 2012
VENKATESAN Vs. JAYARAMAN	January 25, 2012
VENKATESAN Vs. KUTTIAPPA GOUNDER	April 24, 2012
VENKATESAN Vs. STATE REP BY INSPECTOR OF POLICE	June 28, 2012
VENKATESAN Vs. KASTHURI	October 18, 2012
VENKATESH ALIAS PONSEKAR Vs. SIVANESHWARI	December 6, 2012
VENKATESHWARA TEACHER TRAINING INSTITUTE INDIRA GANDHI STREET CHITTOOR ROAD Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION REP BY ITS REGIONAL DIRECTOR SOUTHERN REGIONAL COUNCIL 1ST FLOOR CSD BUILDING HMT POST BANGALORE	April 27, 2012
VENKATESWARA EDUCATIONAL AND CHARITABLE TRUST Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU INDUSTRIES SIPCOT LA DEPARTMENT CHENNAI	February 1, 2012
VENKATESWARA INDUSTRIES REPRESENTED BY ITS PROPRIETOR R MOORTHY Vs. ASSISTANT COMMISSIONER	February 1, 2012
VENUGOPAL Vs. JOINT COMMISSIONER OF LABOUR	March 16, 2012
VICTORIA EDWARD HALL Vs. P.VIJYAKUMAR	December 4, 2012
VIGNESH Vs. STATE OF TAMIL NADU REPRESENTED BY THE INSPECTOR OF POLICE GANGAIKONDAN	March 30, 2012
VIJAY ROADLINES Vs. INDIAN OIL CORPORATION	September 28, 2012
VIJAYA Vs. S.INDIRA	November 26, 2012
VIJAYA HOSPITAL Vs. PRESIDING OFFICER HONBLE INDUSTRIAL TRIBUNAL CHENNAI	June 5, 2012
VIJAYA KUMAR Vs. DIRECTOR GENERAL OF POLICE	April 25, 2012
VIJAYA SAGO FACTORY REP BY ITS PROP R KUMARASAMY Vs. COMMERCIAL TAX OFFICER	March 2, 2012
VIJAYAKANT Vs. TAMIL NADU LEGISLATIVE ASSEMBLY REP BY ITS SECRETARY SECRETARIAT FORT ST GEORGE CHENNAI	April 26, 2012
VIJAYAKUMAR Vs. STATE REP. BY ITS SUB-INSPECTOR OF POLICE, KOLLENCODE POLICE STATION	January 9, 2012
VIJAYAKUMAR KUTTY Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE KOVILPATTI EAST POLICE STATION THOOTHUKUDI DISTRICT	February 10, 2012
VIJAYALAKSHMI Vs. APPELLATE AUTHORITY,	August 30, 2012
VIJAYALAKSHMI SHANMUGAM Vs. CHIEF JUSTICE	September 7, 2012
VIJAYAN Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT	July 25, 2012
VIJAYARANGA TRADING CO. Vs. STATE OF TAMIL NADU	September 28, 2012
VIJAYKUMAR ALIAS KUTTY Vs. STATE REPRESENTED	February 10, 2012
VIJI @ VIJAYALAKSHMI Vs. JAYANTHI	December 10, 2012
VIJYALAKSHMI CHARITABLE TRUST A REGISTERED TRUST REP BY ITS TRUSTEE A SEWNTHIL KUMAR COIMBATORE Vs. SUB REGISTRAR METTUPALAYAM COIMBATORE DISTRICT	March 28, 2012
VIKAS TRADING COMPANY Vs. DESIGNATED AUTHORITY	November 30, 2012
VIMALA KUMARI Vs. RAVICHANDRAN @ CHANDIRAPPA	March 15, 2012
VINAYAGA ALLOYS P LTD Vs. STATE OF TAMIL NADU	June 6, 2012
VINOD ALIAS POOTHAR Vs. STATE OF TAMIL NADU REP. BY SECRETARY OF STATE	July 4, 2012
VINODHINI Vs. A. TAMILARASAN	September 18, 2012
VINOTH KUMAR Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU AGRICULTURE DEPARTMENT CHENNAI	March 19, 2012
VIRA PROPERTIES (MADRAS) PVT LIMITED Vs. BABA ENTERPRISES	March 14, 2012
VIRUDHUNAGAR TEXTILE MILLS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	June 4, 2012
VISAKA INDUSTRIES LIMITED REP BY ITS COMPANY SECRETARY K V SOORIANARAYANAN Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	February 14, 2012
VISHWANATHAN Vs. REVENUE DIVISIONAL	January 24, 2012
VISWANATHAN Vs. SAMBASIVAM	March 5, 2012
VISWANATHAN Vs. STATE	November 7, 2012
VISWAS PROMOTERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 2, 2012
VODAFONE INDIA LIMITED Vs. R.K. PRODUCTIONS PVT LTD	October 30, 2012
VOLTAS LIMITED Vs. DEPUTY COMMISSIONER	August 8, 2012
VOLVO INDIA PVT. LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER, KATPADI CHECK POST	November 8, 2012
VORTEX ENGINEERING PVT. LTD. Vs. NCR FINANCIAL SOLUTIONS GROUP LTD.	November 28, 2012
VRINDA Vs. HARI SHANKAR	April 19, 2012
VRL LOGISTICS LTD Vs. GLENMARK PHARMACEUTICALS LTD MUMBAI	January 9, 2012
WALCHAND NAGAR INDUSTRIES LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER	February 22, 2012
WATCHDATA TECHNOLOGIES PVT LTD Vs. SHARON SOLUTIONS LTD	December 10, 2012
WATER BODIES AND ENVIRONMENT PROTECTION WELFARE SANGAM, SELAIYUR, REP. BY ITS SECRETARY E. BALAJI Vs. THE COMMISSIONER, TAMBARAM MUNICIPALITY, TAMBARAM & OTHERS	November 22, 2012
WEST COAST INDUSTRIES (EXPORTS) PRIVATE LIMITED Vs. STATE OF TAMIL NADU	September 28, 2012
WIPRO GE MEDICAL SYSTEMS PVT LTD Vs. TAMIL NADU MEDICAL SERVICES CORPORATION LTD	June 5, 2012
WOMEN AND CHILDREN FOUNDATION LTD Vs. THANALETCHUMI	September 14, 2012
WORKMEN REPRESENTED BY PRESIDENT MADRAS FERTILIZERS GENERAL WORKERS UNION Vs. MANAGEMENT MADRAS FERTILIZERS LTD	June 5, 2012
X.MARY Vs. GOVERNMENT OF TAMIL NADU	August 22, 2012
Y JESU Vs. S VELAYUTHAM	August 31, 2012
Y L PUTTUTHAI ALIAS PRABHA REP BY POWER OF ATTORNEY AGENT Y L JAYARAJ Vs. T BORAN	March 6, 2012
Y MOULANA Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA SALEM	February 9, 2012
Y RAJESWARI Vs. V R KARTHIKEYAN	March 29, 2012
Y. MARY Vs. THE GOVERNMENT OF TAMIL NADU	June 13, 2012
Y.ELIZABETH RANI Vs. CONVENER BOARD OF ELEMENTARY EDUCATION	November 15, 2012
Y.PUSHPANATHAN Vs. BENASH TRUST	October 12, 2012
YALAMANCHILI SOFTWARE EXPORTS LTD Vs. ASSISTANT COMMISSIONER	January 3, 2012
YANOSE Vs. DIRECTOR, THE DIRECTORATE OF MEDICINE	April 25, 2012
YUGEI TRADERS REP BY ITS PROPRIETORS S SASIKUMAR Vs. DISTRICT COLLECTOR VELLORE DISTRICT VELLORE	February 17, 2012
YUSUF ALLABUKSH Vs. JULAKIA BEE	July 17, 2012
ZEENATH BEGUM Vs. STATE OF TAMIL NADU REP BY THE SECRETARY TO GOVERNMENT ENVIRONMENT AND FORESTS DEPARTMENT	April 9, 2012
ZEENATH BEGUM Vs. STATE OF TAMIL NADU	April 9, 2012
ZUBIDA BEGUM Vs. INDIAN BANK	August 28, 2012

Year 2012 of HIGH COURT OF MADRAS

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