REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
NAVANEETHAMMAL Vs. RANGANATHA NAICKER	March 16, 2011
THIRUMOORTHY Vs. STATE	July 5, 2011
UNION OF INDIA REP BY ITS GENERAL MANAGER HEAVY ALLOY PENETRATOR PROJECT Vs. REGISTRAR EMPLOYEES PROVIDENT FUND	January 24, 2011
A 1 BIZ SOLUTIONS CHENNAI Vs. CASCADE BILLING CENTER INCORPORATED	July 27, 2011
A ABDUL MUNAF Vs. STATE OF TAMIL NADU BY SUB INSPECTOR OF POLICE	April 20, 2011
A ABDUL SHAFEER Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 29, 2011
A ABUSALI Vs. ASSISTANT COMMISSIONER	March 16, 2011
A AL RAMASAMY Vs. INCOME TAX OFFICER WARD I 1 KARAIKUDI	July 26, 2011
A ALICE Vs. UNIVERSITY GRANTS COMMISSION	July 7, 2011
A AMMATHU RAHIMA, T M THANGARAJ, K CHELLAM Vs. ASSISTANT ELECTRICITY ENGINEER (DISTRIBUTION) AND ORS	December 15, 2011
A ANANDAN Vs. K AMUTHA	July 18, 2011
A ANBARASAN Vs. SUPERINTENDENT OF POLICE AND DEPUTY INSPECTOR GENERAL OF POLICE	April 18, 2011
A ANBUCHELVAN Vs. DEPUTY CHIEF MANAGER PERSONNEL TPS II NEYVELI LIGNITE CORPORATION LTD	September 26, 2011
A AND F OVERSEAS TRADE LIMITED Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	January 12, 2011
A ANITHA DEVI Vs. GOVERNMENT OF TAMIL NADU	June 7, 2011
A ANTHAIAH Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD	March 16, 2011
A ANTONY SAVARIMUTHU Vs. DISTRICT EDUCATIONAL OFFICER, TENKASI	October 18, 2011
A ARJUNAN Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM, RAMANATHAPURAM	October 14, 2011
A ARULDOSS Vs. SECRETARY RURAL DEVELOPMENT DEPARTMENT GOVERNMENT OF TAMILNADU	October 18, 2011
A ARUMUGAM Vs. P M SAYINATHAN	August 10, 2011
A ARUN KUMAR Vs. STATE REP BY INSPECTOR OF POLICE	August 22, 2011
A B NATARAJAN Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	March 4, 2011
A BABJAN Vs. DISTRICT COLLECTOR SALEM	August 19, 2011
A BABYSABEENA Vs. STATE OF TAMILNADU	August 29, 2011
A BAKYARAJ Vs. REGISTRAR ANNA UNIVERSITY CHENNAI	July 14, 2011
A BALAN Vs. DIRECTOR OF TECHNICAL EDUCATION CHENNAI	July 14, 2011
A BHASKARAN Vs. REGIONAL TRANSPORT AUTHORITY	June 10, 2011
A C L CEMENTS (P) LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	November 9, 2011
A CHANDRA PRAKASH Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD	November 1, 2011
A CHELLAPPA AND ORS Vs. STATE OF TAMIL NADU	February 9, 2011
A CHINNAPONNU Vs. STATE OF TAMIL NADU	April 26, 2011
A CHRISTOPHER ASIR Vs. STATE OF TAMIL NADU	August 25, 2011
A D ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	March 22, 2011
A DAMODARAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI	January 27, 2011
A DEVAKI Vs. ADDITIONAL CHIEF ENGINEER SALEM DISTRICT	July 14, 2011
A DEVARAJ Vs. RAJAMMAL	February 1, 2011
A DHAKSHNAMOORTHY Vs. SECRETARY TO THE GOVERNMENT	February 3, 2011
A DHANALAKSHMI Vs. M SRIDHARAN	April 18, 2011
A DHANASEKARAN Vs. COMMISSIONER, THOOTHUKUDI MUNICIPALITY	August 5, 2011
A DHANASEKARAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	March 21, 2011
A DHARMARAJ Vs. KASTURI	September 14, 2011
A DURAI RAJ Vs. SECRETARY HOME TRANSPORT DEPARTMENT STATE GOVERNMENT OF TAMILNADU CHENNAI	June 23, 2011
A DURAIRAJ Vs. REGIONAL TRANSPORT AUTHORITY VILLUPURAM	February 8, 2011
A EKAMBARAM Vs. RADHAMANI	April 12, 2011
A ESAKKIMUTHU Vs. STATE OF TAMIL NADU	August 3, 2011
A ETTURAJ, ARUMUGAM Vs. STATE OF TAMIL NADU	July 15, 2011
A FEROSHKAN Vs. ASSISTANT DIRECTOR G AND M MINES AND MINERALS DEPARTMENT	February 11, 2011
A FRANCIS XAVIER RAJ Vs. GOVERNMENT OF TAMIL NADU	August 5, 2011
A G K TRADERS Vs. E DISTRICT COLLECTOR KANCHEEPURAM	March 30, 2011
A GANESA MOORTHY Vs. GOVERNMENT OF TAMILNADU	March 4, 2011
A GANESAN, S/O ANTONY NADAR Vs. STATE OF TAMIL NADU	July 5, 2011
A GNANABOOMINATHAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT	January 7, 2011
A GNANASEKARAN Vs. SECRETARY TO GOVERNMENT	October 18, 2011
A GNANASELVAN Vs. STATE OF TAMIL NADU	January 18, 2011
A GOUTAMCHAND Vs. S KRISHNAVENI	October 20, 2011
A GOVINDARAJ Vs. STATE BY INSPECTOR OF POLICE CIVIL SUPPLIES C I D VELLORE	November 18, 2011
A GOVINDARAJAN Vs. V ALAGIRISAMY NAICKER	January 31, 2011
A GOWRI BAI Vs. S ELIZABETH	January 7, 2011
A GUNASEKAR Vs. ADDITIONAL DIRECTOR OF MEDICAL EDUCATION	November 9, 2011
A HUMAYUR BEVI Vs. S GANESAN	March 4, 2011
A INNASIMUTHU Vs. ACCOUNTANT GENERAL & PENSION VERIFICATION OFFICER (A & E)	October 13, 2011
A J MUNNEER AHMED Vs. CANTONMENT BOARD WELLINGTON	April 27, 2011
A JAMEELA Vs. SECRETARY TO GOVERNMENT	January 5, 2011
A JEEVAMATHI Vs. SUPERINTENDENT OF POLICE	November 10, 2011
A JHONSON Vs. STATE OF TAMILNADU	March 9, 2011
A K BALASUNDARAM Vs. KRUBA	March 16, 2011
A K KHAJA ZIAUDEEN Vs. M/S N MOHAMED MIAN ROWTHER COMPANY PRIVATE LIMITED	April 29, 2011
A K MADHAVAN Vs. STATE OF TAMIL NADU	July 14, 2011
A K MADHAVAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	February 17, 2011
A K MALINI Vs. REGIONAL TRANSPORT AUTHORITY	March 1, 2011
A K MURTHY Vs. RAJESH ALIAS RAJESH KANNAN	October 11, 2011
A K VIJAYAKUMAR Vs. MANIMEKALAI	October 31, 2011
A K YARABJAN Vs. HUSSAINAJAN	July 28, 2011
A KAJENDRAN Vs. PRESIDING OFFICER	February 4, 2011
A KALAI MARY Vs. COMMISSIONER CORPORATION OF CHENNAI	March 30, 2011
A KALAISELVI Vs. GOVERNMENT OF TAMILNADU	November 30, 2011
A KALEELUR RAHMAN Vs. A BARKATH	February 23, 2011
A KANDASMY Vs. STATE TRANSPORT APPELLATE TRIBUNAL CHENNAI	October 19, 2011
A KANNAN Vs. GOVINDAN	March 23, 2011
A KARI Vs. NEEDLE INDUSTRIES LTD	February 2, 2011
A KARUPPIAH Vs. BLOCK DEVELOPMENT OFFICER; PRESIDENT, EASWARAN KOIL PANCHAYAT UNION	April 7, 2011
A KASINATHAN Vs. BRANCH MANAGER CANARA BANK	December 12, 2011
A KRISHNAMOORTHY Vs. COMMON CADRE AUTHORITY	March 1, 2011
A KRISHNAN Vs. S MARIMUTHU	September 22, 2011
A KUMAR Vs. STATE BY THE INSPECTOR OF POLICE	April 12, 2011
A KUMARASAMY Vs. HEMANT KUMAR SINHA, SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION, EZHILAGAM, CHEPAUK	October 18, 2011
A L ELANGO Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT	October 18, 2011
A L SUBRAMANIAN Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	June 27, 2011
A LAKSHMIPATHY Vs. MANAGEMENT OF INDIA PISTONS LTD	April 29, 2011
A LAZAR Vs. M K AZHAGIRI	September 29, 2011
A LINGAPPAN Vs. STATE OF TAMIL NADU	August 24, 2011
A M ABDULLA Vs. R M MUTHU	November 4, 2011
A M AMBROSE Vs. S JEYARAJ	October 4, 2011
A M AMUTHA GANESH Vs. DR V VIJAYA KUMAR	August 5, 2011
A M DHARMAN Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYATS	March 16, 2011
A M MUNISWAMY Vs. PRESIDING OFFICER	February 3, 2011
A M SELVARAJ Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI	August 18, 2011
A M THIRUPATHI Vs. DISTRICT COLLECTOR VELLORE, SUB-COLLECTOR THIRUPATHUR AND TAHSILDAR	June 24, 2011
A MADHU Vs. TAMIL NADU HOUSING BOARD	January 11, 2011
A MAHABOOB BATCHA Vs. UNION OF INDIA	February 23, 2011
A MAJEED Vs. MEMBER SECRETARY, TAMIL NADU POLLUTION CONTROL BOARD	December 21, 2011
A MANICKA MUDALIAR Vs. MURUGESA MUDALIAR	June 30, 2011
A MANICKAM Vs. ASSISTANT COMMISSIONER MADURAI	July 4, 2011
A MANICKAVASAGAR Vs. S P RAVICHANDRAN	December 16, 2011
A MARIYA THANGAM, R REGINA MARY Vs. ANNAMMAL	October 11, 2011
A MARY Vs. A FATHIMA	April 11, 2011
A MARY ANGELIS Vs. GOVERNMENT OF TAMILNADU	September 20, 2011
A MATHIALAGAN Vs. SUPERINTENDENT OF POLICE THANJAVUR DISTRICT	December 21, 2011
A MATHIVANAN Vs. REVENUE DIVISIONAL OFFICER AND STATE REPRESENTED	June 9, 2011
A MEHARBHAN Vs. K SULTAN MOHAIDEEN	January 7, 2011
A MOHAMMED SHAFFI Vs. JOINT DIRECTOR (AIDED SCHOOL) AND APPELLATE AUTHORITY,TAMILNADU ELEMENTARY EDUCATION AND ORS	January 28, 2011
A MOHAMMED SITHEEQ Vs. STATE OF TAMIL NADU	August 10, 2011
A MOHAN Vs. STATE REP BY SUB INSPECTOR OF POLICE	December 22, 2011
A MUNUSAMY Vs. A GOVINDARAJ	September 30, 2011
A MURALIDHARAN Vs. DIRECTOR GENERAL OF POLICE MYLAPORE CHENNAI	December 19, 2011
A MURALIDHARAN Vs. DIRECTOR GENERAL OF POLICE, MYLAPORE	December 19, 2011
A MURUGAN Vs. J RAJENDRA PRASAD	December 10, 2011
A MURUGAN Vs. GOVERNMENT OF TAMIL NADU	March 28, 2011
A MURUGESAN Vs. STATE OF TAMILNADU	August 30, 2011
A MURUGESAN Vs. SALE OFFICER	January 21, 2011
A MURUGESAN Vs. DISTRICT EMPLOYMENT OFFICER, RAMANATHAPURAM, REVENUE DIVISION OFFICER, PARAMAKUDI, RAMANATHAPURAM DISTRICT	October 13, 2011
A MUSTHFA IQBAL BASHA Vs. STATE OF TAMIL NADU	March 15, 2011
A MUTHU, K GOVINDAMMAL Vs. STATE	November 8, 2011
A N ARUNACHALAM Vs. T SIVAPRAKASAM	January 28, 2011
A N KUMAR Vs. ARULMIGHU ARUNACHALESWARAR DEVASTHANAM THIRUVANNAMALAI	March 3, 2011
A NATARAJAN Vs. R BALASUBRAMANIYAM	October 10, 2011
A NATARAJAN Vs. GOVERNMENT OF TAMILNADU	June 7, 2011
A NATARAJAN Vs. DIRECTOR OF COLLEGIATE EDUCATION	November 9, 2011
A NATARAJAN Vs. ASSISTANT DIRECTOR (QUALITY CONTROL), DEPARTMENT OF AGRICULTURE	December 20, 2011
A NIVETHA AND A SWETHA Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION	March 28, 2011
A NOUFAL Vs. DEPUTY COMMERCIAL TAX OFFICER AND CHECKPOST OFFICER	March 24, 2011
A OM EZHILAN Vs. R JAYAKUMARI CHENNAI	July 29, 2011
A P DOROTHY Vs. GOVERNMENT OF TAMIL NADU	January 27, 2011
A P VANNIA RAJAN AND CO Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	September 22, 2011
A PALANIAPPAN Vs. ADVOCATE GENERAL OF TAMIL NADU	January 11, 2011
A PALANISAMY Vs. INSPECTOR OF POLICE	March 11, 2011
A PALANISAMY Vs. R MURUGESEN	April 7, 2011
A PANNEERSELVAM Vs. SECRETARY, HANDLOOM TEXTILE AND KHADI DEPARTMENT; COMMISSIONER OF SERICULTURE; ASSISTANT DIRECTOR OF SERICULTURE	March 1, 2011
A PAULRAJ Vs. MARIA CHELLAMMAL	May 29, 2011
A PERIYASAMY Vs. A KRISHNASAMY	October 20, 2011
A PRABHAKAR Vs. MR RAO COMMISSIONER OF CUSTOMS CHA SECTION CUSTOM HOUSE CHENNAI	January 18, 2011
A PRAKASI, W/O N JUSTUS Vs. ACCOUNTANT GENERAL, (ACCOUNTS AND ENTITLEMENT), DISTRICT EDUCATIONAL OFFICER AND CORRESPONDENT, ST MARY S HIGHER SECONDARY SCHOOL	August 1, 2011
A PURUSHOTHAMAN Vs. DIRECTOR OF TORUISM	March 11, 2011
A R ADIL BASHA Vs. PROJECT DIRECTOR (A/C)	October 21, 2011
A R BACHAWAT TRADING P LIMITED Vs. DEPUTY COMMISSIONER	January 12, 2011
A R BACHAWAT TRADING P LIMITED Vs. COMMERCIAL TAX OFFICER	April 18, 2011
A R ENTERPRISES CHENNAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX CHENNAI	July 27, 2011
A R V JEGADEESAN Vs. ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD, VIRUDHUNAGAR DISTRICT	January 27, 2011
A RAGHUNATHAN Vs. E STATE OF TAMIL NADU	August 23, 2011
A RAJA S/O S AYYAR Vs. CHAIRMAN/MEMBER	February 8, 2011
A RAJAPANDIYAN Vs. STATE OF TAMIL NADU	December 21, 2011
A RAJARAM Vs. STATE OF TAMILNADU	February 15, 2011
A RAJENDIRAN Vs. SUPERINTENDENT OF POLICE	June 8, 2011
A RAJENDRAN Vs. SECRETARY,COMMISSIONER, AGRICULTURE MARKETING AND COMMERCIAL DEPARTMENT	June 17, 2011
A RAJESH Vs. STATE OF TAMIL NADU, SECRETARY, EDUCATION DEPARTMENT,; DIRECTOR OF SCHOOL EDUCATION,; JOINT DIRECTOR OF SCHOOL EDUCATION, (EMPLOYEE SECTION) AND CHIEF EDUCATIONAL OFFICER	February 14, 2011
A RAJESWARI Vs. STATE OF TAMIL NADU	November 29, 2011
A RAJU Vs. S RAJU	October 21, 2011
A RAMACHANDRAN Vs. E COMMISSIONER CHENNAI CITY MUNICIPAL CORPORATION RIPON BUILDING	April 12, 2011
A RAMACHANDRAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE AND COMMISSIONER OF POLICE	September 8, 2011
A RAMAMURTHY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	September 6, 2011
A RAMAMURTHY Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE Ï¿½ I	July 26, 2011
A RAMANATHAN Vs. TAMILNADU ELECTRICITY BOARD	January 25, 2011
A RAMASAMY MOOPER Vs. A RAMAMOORTHY	January 7, 2011
A RANGASAMY Vs. EXECUTIVE OFFICER THUDIYALUR TOWN PANCHAYAT	July 8, 2011
A RASAPPAN Vs. SPECIAL DEPUTY COLLECTOR AND P SIVANANDI	July 26, 2011
A RAVI Vs. REGISTRAR OF COOP SOCIETIES E V R PERIYAR SALAI	September 21, 2011
A RAVISHANKAR PRASAD DIRECTOR M S PRASAD PROPERTIES AND INVESTMENTS P LTD Vs. STATE	September 19, 2011
A RAYAPPAN Vs. STATE OF TAMIL NADU	September 14, 2011
A S KANNAN Vs. STATE BY THE INSPECTOR OF POLICE	September 22, 2011
A S KRISHNAMOORTHY Vs. EXECUTIVE ENGINEER/O AND M	November 16, 2011
A S SHIPPING AGENCIES PVT LTD Vs. BENNETT COLEMAN AND CO LTD	February 25, 2011
A S T JAYARAMAN Vs. UNION OF INDIA	April 28, 2011
A SACHIDANANDAM MACNEIL AND MAGOR KILBURN GROUP COMPANIES EMPLOYEES UNION, REP BY ITS GENERAL SECRETARY Vs. S SRINIVASAN	November 30, 2011
A SAFIULLAH Vs. DIRECTOR OF COLLEGIATE EDUCATION	July 14, 2011
A SAKTHIVEL Vs. K R NAVANEETHA KRISHNAN	April 29, 2011
A SARANGAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	March 23, 2011
A SEENISANKAR Vs. STATE OF TAMILNADU	June 7, 2011
A SEETHA RAMAN Vs. ACCOUNTANT GENERAL	August 30, 2011
A SELVAM Vs. STATE OF TAMIL NADU	March 4, 2011
A SELVARAJ Vs. CHIEF ENGINEER	February 2, 2011
A SELVARAJ Vs. COMMISSIONER AND DIRECTOR ADIDRAVIDAR WELFARE	October 10, 2011
A SELVARAJ CARVALHO Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	January 7, 2011
A SELVARANI Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT	November 16, 2011
A SENTHIL KUMAR Vs. GENERAL MANAGER NW2	June 8, 2011
A SENTHILKUMAR Vs. S RAJENDRAN	September 6, 2011
A SEYED HAKIM Vs. K S MAIDEEN	December 19, 2011
A SHAHJAHAN Vs. STATE OF TAMIL NADU	November 8, 2011
A SHANDHA Vs. KAVITHA & OTHERS	March 31, 2011
A SHANKAR Vs. STATE OF TAMIL NADU	March 4, 2011
A SHANKAR Vs. CHIEF SECRETARY TO GOVERNMENT	March 15, 2011
A SIVASAMY Vs. STATE BY INSPECTOR OF POLICE	July 11, 2011
A SRINIVASAN Vs. CHIEF ENGINEER PERSONAL	August 30, 2011
A SUBRAMANIAM Vs. DRUGS INSPECTOR	April 6, 2011
A SUNDAR KUMAR Vs. COMMISSIONER OF INCOME TAX APPEALS IV CHENNAI	March 16, 2011
A SUNDARAGANESAN Vs. PRINCIPAL SECRETARY/TRANSPORT COMMISSIONER	March 4, 2011
A SUNDARAGANESAN Vs. PRINCIPAL SECRETARY TRANSPORT COMMISSIONER	March 4, 2011
A SUSEELA Vs. S RADHAKRISHNAN	June 14, 2011
A SYED ABDUL KHADER Vs. ASSISTANT EXECUTIVE ENGINEER WRO PWD	July 21, 2011
A THANGARAJU Vs. TRICHIRAPPALLI CITY COOPERATIVE BANK	July 12, 2011
A THANGARAJU, C SHANMUGAM, P PARAMASIVAM Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, SECRETARIAT	October 12, 2011
A THIRUMARAN Vs. INSPECTOR OF POLICE LAW AND ORDER	March 4, 2011
A V DAKSHINAMURTHY Vs. ASSISTANT MANAGER	August 18, 2011
A V R AGENCIES Vs. ASSISTANT COMMISSIONER CT	June 23, 2011
A V RAJU Vs. H PHOOLCHAND	January 18, 2011
A V SUBRAMANIAN, A V GOPALAKRISHNAN AND ORS Vs. RAMAMOORTHY, KRISHNAMOORTHY, SEENI @ ALAGARSAMY	November 30, 2011
A V TRADING C Vs. COMMISSIONER OF CUSTOMS	March 21, 2011
A V TRADING CO Vs. COMMISSIONER OF CUSTOMS	February 22, 2011
A V TRADING CO Vs. COMMISSIONER OF CUSTOMS	April 19, 2011
A VAIRAMUTHU Vs. PRESIDING OFFICER	August 8, 2011
A VELLAIYAN Vs. REGIONAL TRANSPORT AUTHORITY PERAMBALUR	June 14, 2011
A VENKATACHALAM Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE CHENNAI	March 3, 2011
A VENKATESAN Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE AND TASHILDAR	March 4, 2011
A VIJAYAKUMAR Vs. M ABDUL PARI	April 19, 2011
A VIJAYAN Vs. STATE OF TAMILNADU	February 15, 2011
A VIMALA Vs. DIRECTOR GENERAL OF POLICE	April 26, 2011
A VIMALAN Vs. DISTRICT COLLECTOR CUM REGIONAL TRANSPORT AUTHORITY	June 16, 2011
A VINCENT Vs. TAMIL NADU WATER AND DRAINAGE BOARD	August 1, 2011
A VRISHABADOS Vs. P JAYACHANDRAN	January 10, 2011
A WAHEEDA BEGAM Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	March 14, 2011
A YAGAPPAN Vs. A AROCKIASAMY ALIAS THAMBI AROCKIAM	February 21, 2011
A. DHARMARAJ Vs. V. PARTHASARATHY	December 7, 2011
A. KUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION, CHENNAI AND ORS.	July 26, 2011
A. YUVARAJ Vs. K. VANITHA LAKSHMI	November 23, 2011
A.B. & SONS Vs. STATE OF TAMIL NADU	June 9, 2011
A.SOLAIMALAI Vs. DISTRICT COLLECTOR - CUM -INSPECTOR OF PANCHAYATS, COLLECTORATE DINDIGUL	July 20, 2011
AADVIN HOTEL P LTD Vs. SECRETARY GOVERNMENT OF TAMIL NADU CHENNAI	March 30, 2011
AAKAVI SPINNING MILLS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 27, 2011
AAR BEE ENTERPRISES Vs. ASSISTANT COMMISSIONER	February 28, 2011
AARUMUGA INDUSTRIES Vs. Deputy Commissioner of Income Tax	April 6, 2011
AARVE ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	April 8, 2011
AASIM INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI II COMMISSIONERATE	December 14, 2011
ABAN LOYD CHILES OFFSHORE LIMITED Vs. STATE OF TAMIL NADU	July 22, 2011
ABDUL HAMEED Vs. KANNIYAMMAL	July 28, 2011
ABDUL JAWAD Vs. M A JACOB FURNISHING	June 10, 2011
ABDUL KAREEM Vs. INSPECTOR OF POLICE, PALAKKARAI POLICE STATION, PALAKKARAI,	November 10, 2011
ABDUL RAZACK Vs. COMPETENT AUTHORITY	September 30, 2011
ABI TUNAMATICS Vs. CESTAT	December 15, 2011
ABIZAR N RANGWALA Vs. MS SAKINA	December 2, 2011
ABRAHAM AMALANATHAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	April 7, 2011
ACCEL LIMITED THIRD FLOOR NO 75 NELSON MANICKAM ROAD CHENNAI Vs. INSPECTOR GENERAL OF REGISTRATION SANTHOME HIGH ROAD	June 28, 2011
ACE DIGITAL SYSTEMS Vs. COMMISSIONER OF CUSTOMS	March 30, 2011
ADAIKALA MATHA COLLEGE, REP. BY ITS CHAIRMAN DR ARUNACHALAM Vs. GENERAL MANAGER INDIAN OIL CORPORATION LIMITED CHENNAI	August 23, 2011
ADDISON PAINTS AND CHEMICALS LTD Vs. JOINT COMMISSIONER OF LABOUR	February 28, 2011
ADHIKESAVAN Vs. EXECUTIVE OFFICER MAMALLAPURAM TOWN PANCHAYAT	September 21, 2011
ADHIPARASAKTHI COLLEGE OF ENGINEERING Vs. STATE OF TAMILNADU	June 28, 2011
ADHIYAMAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	February 9, 2011
ADILINGAM Vs. NARAYANAN	September 28, 2011
ADMINISTRATOR M R K CO OPERATIVE SUGAR MILLS Vs. APPELLATE AUTHORITY COOPERATIVE TRIBUNAL	August 30, 2011
ADMINISTRATOR SUBRMANIYA SIVA CO OP SUGAR MILLS LTD Vs. M RAJENDERAN	April 21, 2011
ADVIEW Vs. GOVERNMENT OF TAMIL NADU	June 28, 2011
AG CHANDRSEKAR Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT CHENNAI	June 21, 2011
AGARSHANS Vs. INCOME TAX SETTLEMENT COMMISSION	November 22, 2011
AGATE FINANCE LIMITED Vs. L S P AGRO LIMITED	March 15, 2011
AGENCIES, M VIJAYALAKSHMI Vs. PRINCIPAL SECRETARY AND COMMISSIONER, DEPARTMENT OF COMMERCIAL TAXES	July 11, 2011
AGRI HORTICULTURAL SOCIETY Vs. STATE OF TAMILNADU	March 29, 2011
AIR EXPRESS TRAVELS AND CARGO Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	March 22, 2011
AIR VICE MARSHAL V KRISHNASWAMY VSM (RETD) AND ORS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING) AND ORS	February 15, 2011
AIRCEL LIMITED REP BY ITS SENIOR MANAGER C VIVEKANANDAN Vs. COMMISSIONER TRICHY CITY CORPORATION	August 26, 2011
AIRPORTS AUTHORITY OF INDIA Vs. AUTHORITY UNDER RULE 25 2 V A AND B OF CONTRACT LABOUR RANDA CENTRAL RULES 1971 AND DEPUTY CHIEF LABOUR COMMISSIONER CENTRAL SOUTH ZONE BANGALORE	June 14, 2011
AIYSHA MARIAM Vs. K A ABDUL HASSAN	September 23, 2011
AJENDRA TEXTILES, REP BY ITS PARTNER S AMARISH Vs. COMMISSIONER OF CUSTOMS AND DEPUTY COMMISSIONER OF CUSTOMS (DEPB)	February 15, 2011
ALACRITY HOUSING LTD Vs. CIT	August 10, 2011
ALAGAPPAN Vs. G THABOVANAM	April 9, 2011
ALAGESWARI Vs. ATHIMUTHU MANOHARAN AND ORS	November 10, 2011
ALAMELUAMMAL Vs. DIRECTOR OF ELEMENTARY EDUCATION	June 21, 2011
ALAMELUMANGAI Vs. A KRISHNAVENI	January 7, 2011
ALARMEL VALLI Vs. SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE	March 1, 2011
ALAUDIN & OTHERS Vs. A SATHAR & OTHERS	September 15, 2011
ALAVUDEEN Vs. TAHSILDAR TIRUKOVILUR VILLUPURAM DISTRICT	November 21, 2011
ALIMA BEEVI Vs. MOHAMMED YUSUF (DIED) AND ORS	September 6, 2011
ALKA TRADING Vs. COMMISSIONER OF CUSTOMS	April 21, 2011
ALKA TRADING REP BY ITS AUTHORISED SIGNATORY A RAZACK Vs. COMMISSIONER OF CUSTOMS (IMPORTS),; JOINT COMMISSIONER OF CUSTOMS AND DIRECTOR GENERAL OF FOREIGN TRADE AND EX-OFFICIO ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF COMMERCE	March 31, 2011
ALL INDIA AIRCRAFT ENGINEERS ASSOCIATION REGD Vs. M/S AIR INDIA LIMITED	August 30, 2011
ALL INDIA OVERSEAS BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND LABOUR COURT	January 11, 2011
ALL INDIA UCO BANK OFFICERS FEDERATION Vs. UNION OF INDIA	March 28, 2011
ALLAGUSUNDARAM Vs. A L S SANKARANARAYAN	February 28, 2011
ALLIED PETROLEUM COMPANY SINCE CLOSED Vs. APPELLATE DEPUTY COMMISSIONER CT FAC COIMBATORE	April 25, 2011
ALLPITCHAI Vs. ADMINISTRATIVE OFFICER, TAMIL NADU HOUSING BOARD, CHAIRMAN, TAMILNADU HOUSING BOARD, HOUSING AND URBAN DEVELOPMENT	August 9, 2011
ALPS GRANITES PVT LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	June 7, 2011
ALTHAF SHOES (P) LTD. Vs. ASSISTANT COMMISSIONER (CT), VALLUVARKOTTAM ASSESSMENT CIRCLE, CHENNAI-6	October 12, 2011
ALWAR PURUSHOTHAMAN NAIDU Vs. JOINT REGISTRAR-II ANNASALAI, TIRUVANNAMALAI	November 14, 2011
AMAL VINCENT Vs. UNION TERRITORY OF PUDUCHERRY	June 21, 2011
AMALA & OTHERS Vs. THE COMMISSIONER OF POLICE COMMISSIONER OFFICE & ANOTHER	February 17, 2011
AMALGAMATIONS LIMITED Vs. SHANKAR SUNDARAM	September 7, 2011
AMANULLA SHERIFF Vs. FAZEELATH BEGUM	August 19, 2011
AMARANARAYANA REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX BUSINESS CIRCLE III	March 21, 2011
AMARAVATHY Vs. ISAKIMUTHI	June 23, 2011
AMBEDKAR ALL GOVERNMENT INDUSTRIAL TRAINING INSTITUTE STAFF WELFARE ASSOCIATION Vs. STATE OF TAMILNADU	January 27, 2011
AMBEDKAR MPT AND DLB EMPLOYEES UNION Vs. CHAIRMAN CHENNAI PORT TRUST	January 22, 2011
AMBICAPATHY Vs. STATE	November 17, 2011
AMBIKA FASHION PVT LIMITED Vs. UNION OF INDIA	March 3, 2011
AMBUJAM AMMAL Vs. COMMISSIONER SALEM CITY MUNICIPAL CORPORATION	June 30, 2011
AMICHAND Vs. ASSISTANT REGISTRAR FOREIGN EXCHANGE REGULATION APPELLATE TRIBUNAL	October 29, 2011
AMIRTHAKANI Vs. SELVARAJ	July 13, 2011
AMIRTHAVALLI Vs. STATE BY THE INSPECTOR OF POLICE	July 19, 2011
AMITY LOGISTICS CHENNAI Vs. CUSTOMS EXCISE AND SERVICE TAX CHENNAI	June 17, 2011
AMK & CO REP BY ITS PROPRIETOR K S MOHAMED BARIQ THIRUCHIRAPPALLI Vs. DEPUTY CHIEF MATERIALS MANAGER GOLDEN ROCK SOUTHERN RAILWAY	December 8, 2011
AMMANI AMMAL Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION, DISTRICT REVENUE OFFICER AND RASAPPAN	July 14, 2011
AMMANI AMMAL Vs. DISTRICT REVENUE OFFICER	October 31, 2011
AMMANPALAYAM SREE MARIAMMAN DEVASTHANA TRUST REP BY ITS PRESIDENT A E SHANMUGAM Vs. ARULMIGU REE MARIAMMAN THIRUKOIL AMMANPALAYAM	November 30, 2011
AMMASAI NADAR Vs. M KANNAIYAN	August 26, 2011
AMMAVASAI Vs. COMMISSIONER OF LAND ADMINISTRATION GOVERNMENT OF TAMIL NADU	July 4, 2011
AMUTHA Vs. M CHAKRAVARTHY	August 5, 2011
AMUTHA DECEASED Vs. YOGESWARAN	July 20, 2011
ANAND IMPEX Vs. COMMISSIONER OF CUSTOMS SEAPORT EXPORTS	June 17, 2011
ANANDAKRISHNAN Vs. COMMISSIONER KUZHITHURAI MUNICIPALITY	January 7, 2011
ANANDHA VADIVELU Vs. KANNAPPAN	April 7, 2011
ANBALAYAM TEXTILES PRIVATE LTD Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	November 25, 2011
ANBALAYAM TEXTILES PRIVATE LTD , REP BY ITS CHAIRMAN, P VEERASAMY Vs. CHAIRMAN CUM MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	November 25, 2011
ANBAZHAGAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE PALLIKARANAI POLICE STATION KANCHEPURAM	August 11, 2011
ANBU Vs. CHINNAKARASAMANGALAM SUNNATH VAL JAMATH BY ITS PATEL AND MUTHAWALLI K K HAJIBASHA DIED PRESENT MANAGING TRUSTEE P K KHADER SHERIFF	August 9, 2011
ANDAVAR ELECTRICAL DISTRIBUTORS Vs. SYNDICATE BANK	March 29, 2011
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. M CHENNAKESAVALU	March 28, 2011
ANDICHAMY NAICKER Vs. NALLAMUTHU	December 9, 2011
ANDITCHI, RAMAKRISHNAN AND PERIANNAN Vs. MUNIYAYEE (DIED), SHANMUGANATHAN, RAJA, MUTHULAKSHMI	October 12, 2011
ANGALAMMAN KOIL, REP BY TRUSTEE V PITCHAI PILLAI Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND FIT PERSON/EXECUTIVE OFFICER	August 30, 2011
ANGELINE AROKIAMARY Vs. GOVERNMENT OF TAMIL NADU	June 23, 2011
ANI LUKOSE Vs. VICE CHANCELLOR, MOTHER TERESA WOMENS UNIVERSITY	June 13, 2011
ANIL KEDIA Vs. SETTLEMENT CIT	January 20, 2011
ANITHA Vs. STATE BY INSPECTOR OF POLICE	June 15, 2011
ANITHA RANGA Vs. INSPECTOR GENERAL OF REGISTRATION	January 5, 2011
ANJANA SATHYANATH Vs. GOVERNMENT OF PUDUCHERRY	July 25, 2011
ANJANI SYNTHETICS LIMITED REP BY ITS DIRECTOR VASUDEV SUBKARAN AGARWAL Vs. SUB REGISTRAR SUB REGISTRATION OFFICE COONOOR NILIGIRIS DISTRICT	July 7, 2011
ANNA CO-OPERATIVE SPINNING MILLS LTD , Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	September 6, 2011
ANNADURAI AND ORS Vs. R MANOHAR AND ORS	November 21, 2011
ANNAM STEELS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR	March 25, 2011
ANNAMALAI PALKALAIKAZHAGA AMBEDKAR ASIRIYAR SANGAM Vs. STATE OF TAMILNADU	July 6, 2011
ANNAMALAIYAR PAPER MILLS (P) LTD Vs. APPELLATE DEPUTY COMMISSIONER (CT) (FAC); COMMERCIAL TAX OFFICER	August 26, 2011
ANNAPURNA Vs. V.P. RANGA MOORTY	April 4, 2011
ANNAPURNA SRI GOWRISHANKAR HOTELS PVT LTD Vs. N ANDAL	March 2, 2011
ANTHONIAMMAL DECEASAED Vs. STATE OF TAMIL NADU	March 29, 2011
ANTHONY GARMENTS PVT LTD Vs. COMMERCIAL TAX OFFICER	April 12, 2011
ANTHONY SAMY Vs. STATE BY INSPECTOR OF POLICE	April 28, 2011
ANTHONY STYLES Vs. E COMMERCIAL TAX OFFICER ENFORCEMENT I	March 29, 2011
ANTONY Vs. STATE	March 9, 2011
ANTONY GNANAMUTHU Vs. ASSISTANT GENERAL MANAGER	July 14, 2011
ANTONY WASTE HANDLING CELL PRIVATE LIMITED Vs. ANBALAGAN	February 3, 2011
ANU AMBRAILE Vs. DISTRICT COLLECTOR TIRUVALLUR	June 6, 2011
ANUSUYA DEVI Vs. K PANCHANATHAN	March 4, 2011
APEX LABORATORIES PRIVATE LIMITED CHENNAI Vs. ZYDUS WELLNESS LIMITED AHMEDABAD	September 29, 2011
APEX LABORATORIES PVT LTD Vs. APEX FORMULATIONS PVT LTD	January 22, 2011
APPROVED TRAVEL AGENTS WELFARE ASSOCIATION OF TRICHY Vs. UNION OF INDIA	June 28, 2011
AR ANSAR Vs. UNION OF INDIA	October 31, 2011
AR SHANMUGHA MURTHY Vs. PRINCIPAL DISTRICT JUDGE/CO OPERATIVE TRIBUNAL CUDDALORE	June 6, 2011
ARABIA BIBI Vs. SARBUNNISA	April 27, 2011
ARASAPPAN Vs. SUDHAMATHI	August 18, 2011
ARASU POKUVARATHU MADURAI THOZHILALAR SANGAM Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD	October 14, 2011
ARAVIND LABORATORIES Vs. MODICARE ALI TOWERS	July 5, 2011
ARAVIND TIMBERS SAWMILL Vs. DISTRICT FOREST OFFICER	February 8, 2011
ARAVINDHARAJ ADHITHAN Vs. R PERUMAL	January 24, 2011
ARCOT TEXTILE MILLS LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL SCOPE MINAR NEW DELHI	April 29, 2011
AREVA T AND D INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE CHENNAI	March 24, 2011
AREVA T. AND D. INDIA LTD. Vs. CESTAT	June 30, 2011
AREVA TANDD INDIA LTD Vs. PRESIDING OFFICER	April 9, 2011
AREVA TANDD LIGHTNING ARRESTERS PVT LTD Vs. ADDITIONAL SECRETARY DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT PUDUCHERRY	February 10, 2011
ARIHANT MARKETING Vs. COMMISSIONER OF CUSTOMS	June 15, 2011
ARIHANT MARKETING Vs. COMMISSIONER OF CUSTOMS SEA PORT (IMPORTS) AND ORS	March 15, 2011
ARIHANT TRADING CENTRE Vs. COMMERCIAL TAX OFFICER	March 4, 2011
ARIVU ALIAS NATARAJAN Vs. UNION TERRITORY OF PONDICHERRY	March 7, 2011
ARJUNAN Vs. D KETHU MUNUSWAMY ALIAS MUNUSWAMY	February 4, 2011
ARMSTRONG POOVIZHI SELVAN Vs. MARGARET @ SUNDARAVALLI	July 7, 2011
AROCKIADOSS Vs. TIRUCHI CITY CORPORATION REP BY ITS COMMISSIONER	August 17, 2011
ARPUTHAMMAL Vs. GOVINDAMMAL	August 17, 2011
ARPUTHARAJ AND 7 OTHERS Vs. STATE, REP. BY THE INSPECTOR OF POLICE, VAIYAMPATTI POLICE STATION, TIRUCHIRAPALLI DISTRICT. 2. NIXON IGNATIUS XAVIER	July 1, 2011
ART INDUSTRIAL SCHOOL Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI	November 4, 2011
ARTISAN RESIDENTS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	August 5, 2011
ARUKANI Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	February 9, 2011
ARUL M FUTNANI Vs. DISTRICT COLLECTOR KANCHEEPURAM	September 8, 2011
ARUL M FUTNANI Vs. DISTRICT COLLECTOR KANCHEEPURAM	October 12, 2011
ARUL NAYAGAM Vs. Y SUBBA RAO	September 13, 2011
ARUL, HC 844, S/O SIMIYON, HEAD CONSTABLE Vs. DIRECTOR GENERAL OF POLICE, ADDITIONAL DIRECTOR GENERAL OF POLICE, LAW AND ORDER AND DEPUTY INSPECTOR GENERAL OF POLICE	July 26, 2011
ARULMIGHU EKAMBAREESWARAR Vs. MR DURAISAMY	August 10, 2011
ARULMIGHU KARANEESWARAR TEMPLE Vs. STATE OF TAMIL NADU	September 30, 2011
ARULMIGHU VIRUDHAGIRISWARAR TEMPLE Vs. COMMISSIONER VRIDHACHALAM MUNICIPALITY	December 1, 2011
ARULMIGU CHOKKANATHASWAMY THIRUKOVIL VIRUDHUNAGAR THROUGH ITS EXECUTIVE OFFICER Vs. S J DHARMARAJ	June 24, 2011
ARULMIGU MADASAMY THIRUKOIL DEITY Vs. M RAMACHANDRAN	August 2, 2011
ARULMIGU VAITHIYANATHA SWAMY THIRUKOIL REPRESENTED BY ITS EXECUTIVE OFFICER VIRUDHUNAGAR DISTRICT Vs. COMMISSIONER RAJAPALAYAM	July 6, 2011
ARUMOZHI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, THANJAVUR	November 16, 2011
ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU	August 17, 2011
ARUMUGAM Vs. GOTHAMCHAND JAIN	August 25, 2011
ARUMUGAM Vs. STATE OF TAMIL NADU	June 24, 2011
ARUMUGAM PROPRIETOR STAR AUTO SPARES Vs. VIDYANATHAN	November 11, 2011
ARUMUGAM; NEW INDIA ASSURANCE CO LTD Vs. NEW INDIA ASSURANCE CO LTD ; ARUMUGAM	March 2, 2011
ARUMUGANERI SALT WORKERS COOP PRODUCTION AND SALE SOCIETY LTD Vs. PRESIDENT, ARUMUGANERI SALT WORKERS COOP PRODUCTION AND SALE SOCIETY WORKERS UNION (AFFILIATED TO CITU), PRESIDING OFFICER, LABOUR COURT AND LABOUR OFFICER	July 22, 2011
ARUMUGAPANDIAN Vs. SARASWATHI	June 7, 2011
ARUMUGHAM Vs. STATE	March 17, 2011
ARUMUGHAN Vs. SUPERINTENDING ENGINEER MEDC SOUTH /TNEB	June 28, 2011
ARUN EXCELLO FOUNDATIONS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND COMMISSIONER OF INCOME TAX (APPEALS - III)	April 11, 2011
ARUN KUMAR RAI Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	April 8, 2011
ARUNA CONSTRUCTIONS INDIA LTD Vs. GOVERNMENT OF TAMIL NADU	January 12, 2011
ARUNACHALAM Vs. STATE	December 14, 2011
ARUNACHALAM ALIAS ARUNA CHARLES Vs. INSPECTOR OF POLICE POONAMALLEE POLICE STATION	March 25, 2011
ARUNACHALAM SARASWATHI CHARITABLE TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	July 27, 2011
ARUNAGIRI Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION COIMBATORE	March 23, 2011
ARUNSARAN TEXTILES PVT LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE AND INDUSTRY DEPARTMENT OF COMMERCE	February 15, 2011
ARUTKODI AIDED MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI	January 22, 2011
ARUVIPURAM DHARMA PARIPALAN YOGAM Vs. K KARUNAKARAN	December 14, 2011
ARYA VYSYA MATERNITY HOME AND CHILD WELFARE CENTRE Vs. DEPUTY DIRECTOR OF INCOME TAX	March 18, 2011
ASAN MEMORIAL ASSOCIATION REGD Vs. GOVERNMENT OF INDIA	September 9, 2011
ASFA OFFSET PRINTERS P LTD Vs. E CORPORATION OF CHENNAI REVENUE DEPARTMENT	April 8, 2011
ASHAKUMAR Vs. S. VIJAYALAKSHMI 2. V.P. SHEEBA	October 29, 2011
ASHOK LEYLAND LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 25, 2011
ASHOKA SWEETS Vs. STATE OF TAMIL NADU	April 27, 2011
ASHOKKUMAR HOTELS CUDDALORE PRIVATE LTD Vs. CHAIRMAN CUM MANAGING DIRECTOR	August 19, 2011
ASIAN COPIERS Vs. COMMISSIONER OF CUSTOMS	April 11, 2011
ASOKAN SOLOMAN Vs. S PUSHPA RAJASEKAR	November 8, 2011
ASOKAN SOLOMAN Vs. S PUSHPA RAJASEKAR	August 11, 2011
ASSISTANT COMMISSIONER CENTRAL EXCISE Vs. R MANI	October 18, 2011
ASSISTANT DIRECTOR, HANDLOOM AND TEXTILES Vs. CO-OPERATIVE TRIBUNAL-CUM-PRINCIPAL AND ORS	August 3, 2011
ASSISTANT ENGINEER Vs. SUB DIVISIONAL MAGISTRATE CUM REVENUE DIVISIONAL OFFICER	June 28, 2011
ASSISTANT ENGINEER CHENGALPATTU Vs. SEKAR	June 13, 2011
ASSISTANT ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD Vs. MADAMMAL	August 9, 2011
ASSISTANT GENERAL MANAGER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	January 19, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION CHENNAI Vs. M/S LASON INDIA PVT LTD CHENNAI	March 10, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS	June 21, 2011
ASTHALAKSHMI MARKETING REP BY ITS PROP SHRI MOHANLAL PRAJAPATI Vs. COMMISSIONER OF CUSTOMS (SEAPORT-IMPORTS) CUSTOM HOUSE; ASSISTANT COMMISSIONER OF CUSTOMS HOUSE AND THE ASSISTANT COMMISSIONER OF CUSTOMS, (SIIB) CUSTOM HOUSE	February 2, 2011
ASTRAL CABLES LIMITED Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED	March 11, 2011
ASVEEN AIR TRAVELS P LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	March 23, 2011
ATELIER Vs. ASSISTANT COMMISSIONER CT VALLUVARKOTTAM	March 8, 2011
ATHTHIAPPAN Vs. STATE BY INSPECTOR OF POLICE	February 7, 2011
ATM ENTERPRISES Vs. CHAIRMAN CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 19, 2011
ATM ENTERPRISES Vs. CHAIRMAN CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD CHENNAI	April 7, 2011
AUROBINDO MIRA MATRICULATION HR SECTION SCHOOL Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	September 7, 2011
AUTHORISED OFFICER STATE BANK OF INDIA 7 Vs. R KRISHNASAMY	December 13, 2011
AVALAPPALI GRADE I PANCHAYAT Vs. COLLECTOR DHARMAPURI DISTRICT	January 11, 2011
AVM RAJESWARI MATRIC HIGHER SECONDARY SCHOOL Vs. N R PARAMESWARI	October 31, 2011
AVOOR MUTHIAH MAISTRY STREET RESIDENTS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	May 11, 2011
AVUDAIPARVATHI ALIAS SUGANA DEVI Vs. DISTRICT REVENUE OFFICER TIRUNELVELI	April 11, 2011
AYIRA VYSIA EDUCATIONAL WELFARE ADVISORY BOARD, SECRETARY M ANNAMALAI Vs. INSPECTOR GENERAL OF REGISTRATION; DISTRICT REGISTRAR (ADMINISTRATION) AND JAYAKUMAR	January 28, 2011
AYIRA VYSYA JAGADGURU Vs. SPECIAL COMMISSIONER/COMMISSIONER THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENT ADMINISTRATION DEPARTMENT	October 14, 2011
AYISHA BEEVI Vs. SHEIK MYDEEN	December 23, 2011
AYYAMMAL Vs. COMMISSIONER OF POLICE, MADURAI CITY	December 21, 2011
AYYAMPILLAI Vs. KALAISAMY	December 1, 2011
AYYAPAN Vs. STATE	March 17, 2011
AYYAPPAN ALIAS GNANAVEL Vs. STATE OF TAMIL NADU	March 2, 2011
AYYAVOO Vs. GOVERNMENT OF TAMIL NADU	April 19, 2011
AYYAVU Vs. STATE OF TAMIL NADU	July 28, 2011
AYYAVU ASARI Vs. SUBBU ASARI	August 9, 2011
AZAM BAIG Vs. KALIKAMBAL BENEFIT FUND LIMITED	February 11, 2011
B AANANTHA LAKSHMI Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY	July 13, 2011
B ARUN KUMAR Vs. SECRETARY TO THE GOVERNMENT OF THE TAMILNADU	July 14, 2011
B ASHOK KUMAR Vs. TRANSPORT COMMISSIONER CHENNAI	July 28, 2011
B B CORPORATION Vs. E ASSISTANT COMMISSIONER CT LOANSQUARE I	March 30, 2011
B BALAKRISHNA Vs. CHAIRMAN CUM MANAGING DIRECTOR TANGEDCO	July 6, 2011
B BALAKRISHNA PILLAI Vs. BAR COUNCIL OF INDIA	January 10, 2011
B BALATHAMBURAJ Vs. COMMISSIONER MADURAI CORPORATION	December 9, 2011
B BHAGWAN DAS Vs. DIRECTOR OF COLLEGIATE EDUCATION	June 22, 2011
B C RAMAN Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	February 21, 2011
B DEEPAN Vs. SMT THIRUMALAI	March 1, 2011
B DEIVANAI Vs. INSPECTOR GENERAL OF REGISTRATION CUM CHIEF CONTROLLING REVENUE AUTHORITY	January 3, 2011
B DHANASEKARAN Vs. L GOVINDASAMY	June 15, 2011
B DHAVAMANI Vs. ASSISTANT EXECUTIVE ENGINEER	March 3, 2011
B DHEENAN Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT SECRETARIAT CHENNAI	April 8, 2011
B ESWARAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI AND COMMISSIONER, MADURAI CORPORATION, ANNA MALIGAI, MADURAI	December 15, 2011
B GOVINDARAJAN Vs. TAHSILDAR AND AUTHORIZED OFFICER URBAN LAND CEILING AND ASSISTANT COMMISSIONER FOR URBAN LAND TAX	June 8, 2011
B JAGADEESAN Vs. DISTRICT COLLECTOR VELLORE	April 7, 2011
B JAGADEESH Vs. DEPUTY SUPERINTENDENT OF POLICE	April 12, 2011
B JEGANATHAN, ADVOCATE S/O LATE THIRU M BALUSAMY Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA; CHIEF ELECTION OFFICER AND DIRECTOR GENERAL OF POLICE	April 9, 2011
B JOTHI ARUNACHALAM Vs. REGIONAL TRANSPORT AUTHORITY	February 28, 2011
B K JAYASREE Vs. INSPECTOR GENERAL OF POLICE	July 19, 2011
B K MADHANKUMAR Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT MINISTRY OF HEALTH AND FAMILY WELFARE	December 9, 2011
B KALAISELVI PROPRIETRIX CHENNAI Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD	September 28, 2011
B KALAMEGAM Vs. DISTRICT COLLECTOR AND ORS	April 11, 2011
B KALYANI Vs. DISTRICT COLLECTOR VILLUPURAM	November 1, 2011
B KANAGALAKSHMI Vs. STATE TRANSPORT AUTHORITY AND ORS	April 27, 2011
B KARANCHANDRA MOHAN PRASATH, MADURAI Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT	June 28, 2011
B KISHIN CHAND Vs. STATE OF TAMIL NADU	March 18, 2011
B KRISHNAMOORTHY Vs. KAMALAMBAL	January 7, 2011
B KUMAR ALIAS JEYAKUMAR ALIAS LEFT KUMAR ALIAS STEPHEN KUMAR Vs. INSPECTOR OF POLICE C B C I D	August 2, 2011
B LAWRENCE KANNAN Vs. SECRETARY TO GOVERNMENT	April 12, 2011
B M PURNACHANDRAN Vs. SECRETARY TO GOVERNMENT SPECIAL INITIATIVES PLANNING	January 24, 2011
B M RAMA MURTHY Vs. SUB COLLECTOR HOSUR TALUK KRISHNAGIRI DISTRICT	January 27, 2011
B MAHAVEER CHAND Vs. R D SHANMUGAM	June 27, 2011
B MARRY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI	March 28, 2011
B MOHANACHANDRAN NAIR PROPRIETOR Vs. ASSISTANT REGIONAL DIRECTOR	January 22, 2011
B MUTHIAH Vs. CHAIRMAN AND MANAGING DIRECTOR REVIEWING AUTHORITY INDIAN BANK HEAD OFFICE	August 16, 2011
B NALINA Vs. ARUMUGAM	April 27, 2011
B NALINI Vs. N VENKATESH	February 10, 2011
B NAVANEETHA KANNAN Vs. ADMINISTRATOR/MANAGING DIRECTOR THE PONDICHERRY CO OPERATIVE MILK PRODUCERS UNION LTD PONDICHERRY	July 22, 2011
B PANDIAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	January 27, 2011
B PANDITHURAI Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES CO OPERATIVE SOCIETIES JOINT REGISTRAR OFFICE SALEM	January 27, 2011
B PARVATHI Vs. PRESIDENT CRPF EMPLOYEES EDUCATIONAL SOCIETY	March 11, 2011
B PRABHAKARAN Vs. MANAGING DIRECTOR AND ORS	January 18, 2011
B RAJA CHINNAKARUPANNAN Vs. STATE OF TAMIL NADU	July 20, 2011
B RAJAMANI Vs. STATE OF TAMIL NADU	December 15, 2011
B RAMAMOORTHY Vs. PROJECT DIRECTOR	November 10, 2011
B RAMESH BABU Vs. SECRETARY PLANNING DEVELOPMENT AND SPECIAL INITIATIVES DEPARTMENT	April 28, 2011
B RAVI Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION	January 22, 2011
B RENUKA Vs. DARMENDRA PRATAP YADAV	April 20, 2011
B REVATHY Vs. N BASKARAN	June 17, 2011
B SANTHOSH Vs. SUB INSPECTOR OF POLICE	April 7, 2011
B SARASWATHY AMMA Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	February 28, 2011
B SATISH KUMAR Vs. DEPUTY COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE UNIT	July 13, 2011
B SELVARAJ Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION	November 2, 2011
B SHANMUGASUNDARAMURTHY Vs. SUB REGISTRAR OFFICE OF THE SUB REGISTRAR	March 2, 2011
B SUGUNADEVI Vs. NOVOLIN THE TAHSILDAR	September 23, 2011
B SUKUMARAN Vs. PRINCIPAL ACCOUNTANT GENERAL TAMIL NADU CHENNAI	December 9, 2011
B T KOKILA Vs. CHAIRMAN, TAMILNADU ELECTRICITY BOARD	December 23, 2011
B THARUNAN Vs. SECRETARY TO GOVERNMENT	February 2, 2011
B V BHUVANESHWARI Vs. P PERUMALAPPAN	June 24, 2011
B VALARMATHI Vs. GOVERNMENT OF TAMILNADU	February 1, 2011
B VALARMATHI Vs. GOVERNMENT OF TAMILNADU	February 9, 2011
B VARUNAN Vs. DISTRICT COLLECTOR NAMAKKAL	February 23, 2011
B VISHNUMATHY Vs. DISTRICT COLLECTOR VELLORE DISTRICT	July 6, 2011
B. BALRAJ Vs. ARUN @ ARUNKANTH AND OTHERS	June 17, 2011
B.C. HARIHARAN Vs. JOINT COMMISSIONER OF CUSTOMS AND THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	January 28, 2011
BABU Vs. COMMISSIONER OF POLICE	February 14, 2011
BABU S/O MURUGESAN Vs. SUMITHA D/O BASKARAN	December 19, 2011
BABULAL SURANA Vs. VARALAKSHMI	April 25, 2011
BABY Vs. STATE BY INSPECTOR OF POLICE	March 3, 2011
BABY SAROJA Vs. STATE	February 3, 2011
BAGAVATHIAPPA GOUNDER ALIAS@ BAVUTHIYAPPA GOUNDER Vs. KARUPPAIYAN	October 13, 2011
BAGGIAMMAL SINCE DECEASED Vs. K PADMAVATHI	August 16, 2011
BAGHALAKSHMI TRADERS Vs. ASSISTANT COMMISSIONER (CT)	March 9, 2011
BAGYAMMAL DECEASED Vs. PERUMAL GOUNDER	June 17, 2011
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD CHENNAI Vs. SIVAGURUNATHAN	March 31, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MUTHU	April 27, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. P K SIKANDER	November 4, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. N MOORTHY	March 7, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ARUL	September 9, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. ELUMALAI	January 24, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.MADURAI Vs. SHARMILA	July 14, 2011
BAJAJ ALLIANZ INSURANCE COMPANY LIMITED CHENNAI Vs. MUTHUSAMY	April 21, 2011
BAJAJ ALLIANZE GENERAL INSURANCE COMPANY LTD Vs. R SELVARAJ	June 21, 2011
BAKKIYAM AND ORS Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND ORS	January 22, 2011
BAKKIYAVATHY Vs. DISTRICT COLLECTOR, REVENUE DIVISIONAL OFFICER AND TAHSILDAR	June 9, 2011
BALAIAH ALIAS BALU Vs. STATE BY THE INSPECTOR OF POLICE	August 11, 2011
BALAJI Vs. K. SUNIL KUMAR	November 23, 2011
BALAJI COLLEGE OF EDUCATION RUN BY MUTHU MEMORIAL EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU	June 13, 2011
BALAKRISHNAN ALIAS PARTHE BASKAR Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH CHENNAI	March 18, 2011
BALAMMAL Vs. MRS MUTHIYAR BEGUM	January 27, 2011
BALAMMAL Vs. MURUGAN	December 21, 2011
BALAMURUGAN Vs. SUPERINTENDENT OF POLICE, TUTICORIN, TUTICORIN DISTRICT. 2. STATE, REP. BY ITS SUB	April 27, 2011
BALAN ALIAS BABU ALIAS BALAMURUGAN Vs. STATE	March 18, 2011
BALAN FINE ARTS SIVAKASI Vs. JOINT COMMISSIONER III SMR OF COMMERCIAL TAXES CHENNAI	December 13, 2011
BALAN KULLA BALAN Vs. STATE OF TAMIL NADU REP BY THE INSPECTOR OF POLICE PALLAVARAM POLICE STATION	August 18, 2011
BALARAMAN Vs. DEPUTY SUPERINTENDENT OF POLICE	June 30, 2011
BALASUBRAMANIAM Vs. MASILAMANI	June 8, 2011
BALASUBRAMANIAN Vs. MINOR SANTHOSH	June 9, 2011
BALASUBRAMANIAN Vs. VENKATESAN	June 13, 2011
BALASUBRAMANIAN Vs. K RAJAMMAL	September 27, 2011
BALAVENKATESWARA SAGO FACTORY Vs. COMMERCIAL TAX OFFICER	March 28, 2011
BALU ALIAS PATTASU BALU Vs. STATE OF TAMILNADU	January 7, 2011
BALUSAMY Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION	December 19, 2011
BALUSAMY CHETTIAR Vs. ABDUL RAZACK	July 14, 2011
BANK OF NEW YORK MELLON Vs. M/S PYRAMID SAIMIRA THEATRE LTD	April 11, 2011
BANNARI MARIAMMAN WOMEN SELF HELP GROUP Vs. DISTRICT FOREST OFFICER SATHYMANGALAM FOREST DIVISION	February 8, 2011
BANU Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI, DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT AND SUPERINTENDENT OF PRISON, MADURAI CENTRAL PRISON, MADURAI	December 8, 2011
BANU BEEVI, W/O A BAZEER @ ABDUL BAZEER Vs. STATE, SECRETARY TO GOVERNMENT OF TAMILNADU, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPT AND ORS	January 21, 2011
BAPL INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU	September 15, 2011
BASHEER BEGUM REP BY HER POWER AGENT AHMED PEERAN Vs. THANJAVUR MUNICIPALITY THANJAVUR REP BY ITS COMMISSIONER THANJAVUR TOWN AND MUNSIF	March 1, 2011
BASKAR ALIAS VIJAYABASKAR Vs. STATE BY THE INSPECTOR OF POLICE	July 22, 2011
BASKAR RAO Vs. M/S RR SUDHA AGENCIES PVT LTD	December 15, 2011
BASKARAN Vs. INSPECTOR OF POLICE	September 12, 2011
BE OFFICE AUTHOMATION PRODUCTS P LTD Vs. COMMISSIONER OF CUSTOMS	June 16, 2011
BEARS CAVE ESTATE Vs. PRESIDING OFFICER	September 22, 2011
BERACAH PRAYER GROUP AND PRAYER HOUSE Vs. ASHOK LEYLAND PANIYALARGAL KUDIYIRUPPOR PAGUTHIYIL VASIPOR MUNNETRA NALA SANGAM	April 29, 2011
BESANT RAJ INTERNATIONAL LIMITED Vs. VISHWA BHARATHI TEXTILES LIMITED	March 24, 2011
BEST INDUSTRIAL MACHINES Vs. SPECIAL DEPUTY COMMERCIAL TAX OFFICER	March 11, 2011
BEST MEGA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	January 19, 2011
BEST MEGA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	April 7, 2011
BEST MEGA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	April 29, 2011
BEST MEGA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	June 14, 2011
BEST MEGA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	October 19, 2011
BEST PUMPS (INDIA) PVT LTD Vs. VASANTHY SANTHANAM PROPRIETRIX, HOME CARE AGENCIES	October 14, 2011
BETA WIND FARMS PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU; DISTRICT COLLECTOR	August 24, 2011
BETHESDA HOSPITAL AMBUR VELLORE DISTRICT Vs. PRESIDING OFFICER LABOUR COURT VELLORE	August 10, 2011
BEYATREES ANTONY Vs. A K MANI	February 2, 2011
BHAGWANDAS METALS LTD Vs. M/S RAGHAVENDRA AGENCIES	June 14, 2011
BHANWARLAL SHARMA Vs. K V SATHYANARAYANAN	October 4, 2011
BHARANI READYMADES Vs. STATE OF TAMIL NADU	November 25, 2011
BHARAT BIOTECH INTERNATIONAL LIMITED Vs. GOVERNMENT OF TAMILNADU	February 25, 2011
BHARAT HEAVY ELECTRICALS LIMITED Vs. ARUNACHALAM SUGAR MILLS LIMITED	April 12, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. PETROLEUM EMPLOYEES UNION	July 28, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. R RAVIKRISHNAN	August 8, 2011
BHARAT PETROLEUM CORPORATION LTD MADRAS Vs. ARUN KUMAR DHARAMBIR AGARWAL	June 27, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. DEPUTY CHIEF COMMISSIONER OF LABOUR CENTRAL	August 30, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH CHENNAI	June 15, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. WIPRO NET LTD	June 6, 2011
BHARAT SANCHAR NIGAM LTD Vs. UNION OF INDIA	June 16, 2011
BHARAT SANCHAR NIGAM LTD., Vs. UNION OF INDIA AND OTHERS	July 16, 2011
BHARAT TECHNOLOGIES AUTO COMPONENTS LIMITED Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION	February 21, 2011
BHARATH RAJENDRAN Vs. EXECUTIVE OFFICER NANDIVARAM GUDUVANCHERY TOWN PANCHAYAT	March 28, 2011
BHARATHI Vs. PALANIAMMAL	February 2, 2011
BHARATHIYAR UNIVERSITY SC Vs. BHARATHIYAR UNIVERSITY	June 7, 2011
BHASKAR Vs. COMMISSIONER OF POLICE	December 16, 2011
BHAVANI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	January 11, 2011
BHERAV MOBILES AND ACCESSORIES PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	March 31, 2011
BHOOPATHI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	April 26, 2011
BHUVANESWARI ALIAS SHARMILA Vs. M PRABHAKARAN	June 30, 2011
BHUWALKA STEEL INDUSTRIES LTD Vs. REGISTRAR EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	April 25, 2011
BIG BAG INTERNATIONAL PVT LTD Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI	July 15, 2011
BINDU Vs. C V ANANTH PADMANABHAN	July 26, 2011
BINNY LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 31, 2011
BINNY LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR	February 14, 2011
BISHOP Vs. MARIAPPAN	June 7, 2011
BLOW PLAST INDUSTRIES Vs. TAMIL NADU ELECTRICITY BOARD	March 15, 2011
BLUE HILL ACCESS PVT LTD Vs. STATE OF TAMILNADU	February 14, 2011
BLUE HILL LOGISTICS PRIVATE LTD Vs. ASHOK LEYLAND LIMITED	May 5, 2011
BLUE SKY TRADING Vs. DEPUTY COMMERCIAL TAX OFFICER	February 1, 2011
BOARD OF TRUSTEES OF MADRAS PORT TRUST Vs. NATIONAL ENGINEERING INDUSTRIES LTD	March 11, 2011
BOARD OF TRUSTEES OF P T LEE CHENGALVARAYA NAICKER TRUST Vs. ADVOCATE GENERAL OF TAMIL NADU	June 30, 2011
BOND STORES PVT LTD Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION	March 21, 2011
BONFIGLIOLI TRANSMISSIONS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	June 22, 2011
BOOPALA MOORTHY Vs. STATE	February 22, 2011
BOOPATHY ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	March 25, 2011
BOOT CAPTIVE POWER SERVICE P LTD Vs. STATE OF TAMIL NADU	August 8, 2011
BRANCH MANAGER Vs. MURUGAN	November 9, 2011
BRANCH MANAGER DIVISIONAL MANAGER VELLORE Vs. SHAINESH	March 7, 2011
BRANCH MANAGER IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. DURGA	February 23, 2011
BRANCH MANAGER M S ORIENTAL INSURANCE COMPANY LTD TIRUVANAMALAI Vs. K KUMAR	March 4, 2011
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. B RASHEETH	February 14, 2011
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED PUDUKKOTTAI Vs. JANAKI	February 28, 2011
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED VELLORE DISTRICT Vs. R MUNUSAMY	February 25, 2011
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. SHANTHI	February 25, 2011
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. A VINCENT	April 5, 2011
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. MURUGAMMAL, SOMAN	October 31, 2011
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD BRANCH OFFICE NO 793 JAWAHAR BAZAAR KATUR 639 001 Vs. 1 REVATHI	February 14, 2011
BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD DHARMAPURI Vs. PERUMAL	June 28, 2011
BRANCH MANAGER THE NEW INDIA INSURANCE COMPANY LTD Vs. RANGANATHAN	January 31, 2011
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD PUDUKOTTAI Vs. CHITRA	February 25, 2011
BRANCH MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs. K RAMADOSS	April 25, 2011
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. VEERAMMAL DEVI	February 1, 2011
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANOHARAN	June 30, 2011
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED CO Vs. SANKARALINGAM	March 21, 2011
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. AGILAN	February 22, 2011
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED, GOBICHETTIPALAYAM, ERODE DISTRICT Vs. SAROJA	November 24, 2011
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. G.SUBBULAKSHMI	October 9, 2011
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD , MADURAI Vs. VELLAICHAMY, MINOR V PORRUTHUKARAI AND ORS	December 9, 2011
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. R SEENIVASAN AND ORS	November 15, 2011
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. V. RAJAPPAN AND ANOTHER	March 1, 2011
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. M. DURAIPANDIAN	June 13, 2011
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANJALAI AND ORS	March 2, 2011
BRIAN JUDE NATHAN Vs. REGISTRAR UNIVERSITY OF MADRAS	August 10, 2011
BRITANNIA INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU	September 22, 2011
BRITANNIA INDUSTRIES LIMITED REP BY ITS AUTHORIZED SIGNATORY SANJAY K HANDUR Vs. SULOCHANA COTTON SPINNING MILLS PRIVATE LIMITED	September 30, 2011
BRITTO SEAFOODS EXPORTS PVT LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS GROUP I CHENNAI	June 24, 2011
BROOKS HI TECH PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS IMPORTS CHENNAI	April 29, 2011
BUDITHI SUBBARAO Vs. STATE	March 31, 2011
BUSHPA BAI BAFNA Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	February 23, 2011
BUSINESS LEADER Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	August 1, 2011
BUSINESS LEADER Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	August 30, 2011
C A RAMASAMTY Vs. KARUPPANA GOUNDER	February 11, 2011
C ALBERT XAVIER Vs. AGRICULTURAL PRODUCTION COMMISSIONER	April 29, 2011
C ARIVAZHAGAN Vs. MANAGING DIRECTOR TASMAC	April 26, 2011
C ARUNACHALAM Vs. SPECIAL TAHSILDAR	February 28, 2011
C ASHOKKUMAR Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYATS	January 5, 2011
C B M COLLEGE Vs. ASSISTANT ELECTRICAL ENGINEER TAMIL NADU ELECTRICITY BOARD	November 2, 2011
C BABU Vs. COMMISSIONER OF GEOLOGY AND MINING	March 22, 2011
C BALASUBRAMANIAN Vs. COMMISSIONER TIRUCHIRAPPALLI CORPORATION	January 4, 2011
C CHANDRA KUMAR Vs. UNION OF INDIA	January 3, 2011
C CHANDRASEKARAN Vs. R SRINIVASAN	August 30, 2011
C CHANDRASEKARAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	August 9, 2011
C DASARATHAN Vs. VIDESH SANCHAR NIGAM LTD	January 19, 2011
C DEVADHASAN (DIED) Vs. N YESUDHAS	August 25, 2011
C DEVADOSS Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT CHENNAI	November 8, 2011
C DEVARAJ Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES VELLORE	March 9, 2011
C DEVNATHAN Vs. STATE OF TAMIL NADU	June 22, 2011
C DHANALAKSHMI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	November 30, 2011
C DILLI BABU Vs. STATE OF TAMIL NADU	July 26, 2011
C DINESH Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY	September 30, 2011
C ELAIMARAN Vs. DIRECTOR OF LEGAL STUDIES	June 7, 2011
C ELANKUMARAN Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS	March 9, 2011
C G HOLDINGS PRIVATE LIMITED Vs. RAMASAMY ATHAPPAN	August 5, 2011
C G JAYARAMAN Vs. C GANGADHARAN	February 3, 2011
C GANESAN Vs. PRESIDING OFFICER LABOUR COURT	February 18, 2011
C GANESH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	September 27, 2011
C GANGADHARAN Vs. MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION I LTD	April 26, 2011
C GOVINDASAMY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	June 7, 2011
C H ROBINSON WORLDWIDE FREIGHT INDIA (P) LTD , MANAGER CORPORATION ACCOUNTS, NESAL R LALAN Vs. WINBRO LOGISTICS (P) LTD , MANAGING DIRECTOR, SATHYANARAYANAN	April 5, 2011
C JANAKIRAMAN Vs. A ARUNKUMAR	July 6, 2011
C JEEVITHA Vs. N GOKULAKRISHNAN	March 1, 2011
C JOSEPH ARULRAJ Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED	October 13, 2011
C KAMARAJ Vs. GOVERNMENT OF INDIA	September 30, 2011
C KASTHURI Vs. STATE BY THE INSPECTOR OF POLICE	February 22, 2011
C KESAVAN Vs. S SIVAGURUNATHAN	January 7, 2011
C KRISHNAMOORTHY Vs. STATE	June 24, 2011
C KRISHNAN Vs. PALEPALLY SRI GANGAMMAN ALAYA	March 31, 2011
C KUMARESAN Vs. P DHANABAL	April 18, 2011
C LOGESWARAN Vs. SPECIAL OFFICER	January 20, 2011
C M DHINAKARAN @ SURESH Vs. S ANNAPOORNA	September 27, 2011
C MAGARAJAN Vs. DISTRICT COLLECTOR VELLORE DISTRICT	September 29, 2011
C MANIKANDAN Vs. DIRECTOR OF SCHOOL EDUCATION	January 20, 2011
C MANIMEGALAI, TAMIL TEACHER Vs. JOINT DIRECTOR OF SECONDARY EDUCATION, (APPELLATE AUTHORITY)	October 11, 2011
C MUNIAMMAL Vs. DISTRICT COLLECTOR VELLORE	July 5, 2011
C MUNUSAMY Vs. DISTRICT COLLECTOR DHARMAPURI	August 4, 2011
C MURUGESAN Vs. PRABAKARAN	February 28, 2011
C MUTHUKRISHNAN Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	August 19, 2011
C MUTHUSARAVANAN Vs. DISTRICT EDUCATIONAL OFFICER KOVILPATTI TUTICORIN DISTRICT	August 1, 2011
C N ESWARA IYER Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD	January 31, 2011
C N HARIRAMAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	June 22, 2011
C N VASANTHA RAJA Vs. REGISTRAR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY	July 25, 2011
C NARASARAJU Vs. S RAMESH	November 11, 2011
C NARESH KUMAR Vs. INSPECTOR OF POLICE	August 9, 2011
C NATARAJAN Vs. DIRECTOR DEPARTMENT OF ADI DRAVIDAR TRIBAL WELFARE	December 19, 2011
C NATESAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER HINDU RELIGIOUS	November 12, 2011
C P MURUGESAN Vs. STATE OF TAMILNADU	December 20, 2011
C P SREERANGAN Vs. C P PONNUSAMY	September 13, 2011
C PALANISWAMY Vs. FOOD CORPORATION OF INDIA	December 20, 2011
C PALANIVEL Vs. DISTRICT COLLECTOR TIRUVALLUR	February 14, 2011
C PAULRAJ Vs. SECRETARY MINISTRY OF TRANSPORT CHENNAI	July 1, 2011
C PERIASAMY SERVAI Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT, EXECUTIVE OFFICER AND JUDICIAL MAGISTRATE NO 2, MAGISTRATE COURT	July 1, 2011
C PERUMAL KONAR Vs. STATE OF TAMIL NADU	April 26, 2011
C R ANANTHAKUMAR Vs. M KULANDAIVELU	February 14, 2011
C R ANITHA Vs. STATE OF TAMIL NADU	November 10, 2011
C R RATAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT	May 12, 2011
C R SIVANESAN Vs. BRANCH MANAGER, CENTRAL BANK OF INDIA, CHAIRMAN, ST MICHAEL COLLEGE OF ENGINEERING AND TECHNOLOGY AND PRINCIPAL, ST MICHAEL COLLEGE OF ENGINEERING AND TECHNOLOGY	August 2, 2011
C RAGHUNATHA REDDY Vs. S RAJASEKARAN	August 25, 2011
C RAJA CHANDRAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER SIVAGANGAI	November 21, 2011
C RAJENDRAN Vs. STATE OF TAMIL NADU	July 7, 2011
C RAKKIAPPAN Vs. REGIONAL TRANSPORT AUTHORITY	February 28, 2011
C RAM PRAKASH AND C NAREN DHARMARAJ Vs. POWER GRID CORPORATION OF INDIA LTD	June 27, 2011
C RAM PRASAD Vs. POWER GRID CORPORATION OF INDIA LTD	August 23, 2011
C RAMANAN Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF REVENUE ADMINISTRATION	August 1, 2011
C RATHINAM Vs. DEPUTY COMMERCIAL TAX OFFICER KATPADI CHECKPOST VELLORE	February 23, 2011
C RAVIKUMAR Vs. S NARMADHA	July 25, 2011
C RENJITHAM Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD CHENNAI	March 4, 2011
C ROSALI ALIAS TERASA MARY Vs. W USHA	March 2, 2011
C S ASHA CHITHRA Vs. STATE OF TAMIL NADU	June 28, 2011
C S RANGARAJAN Vs. UNIVERSITY OF MADRAS	February 7, 2011
C S S CORP PRIVATE LIMITED Vs. SPACE MATRIX DESIGN CONSULTANTS PRIVATE LIMITED	December 13, 2011
C S SURESH KUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE CRIME BRANCH CID	August 16, 2011
C SABESAN CHETTIAR (DECEASED) & OTHERS Vs. THE DISTRICT REVENUE OFFICER COIMBATORE DISTRICT & OTHERS	August 11, 2011
C SAMPATHKUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE II 4	October 19, 2011
C SANTHALINGAM Vs. STATE OF TAMIL NADU	March 10, 2011
C SELVI Vs. V SUBRAMANIAM	July 18, 2011
C SENTHILKUMAR Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING CHENNAI	March 18, 2011
C SHANKAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME CINEMA DEPARTMENT	December 13, 2011
C SHANTHI Vs. DISTRICT EDUCATIONAL OFFICER, TENKASI	December 21, 2011
C SHENBAGAKUMAR Vs. STATE OF TAMIL NADU	November 14, 2011
C SIDDHAN Vs. CHIEF ENGINEER PERSONNEL	June 7, 2011
C SIVASAMY FIRM TRICHY Vs. DEPUTY COMMERCIAL TAX OFFICER THIRUVERAMBUR CIRCLE	July 21, 2011
C SUBRAMANI Vs. GOVERNMENT OF TAMIL NADU	September 28, 2011
C SUBRAMANIAN Vs. N CHOCKALINGAM ASARI	January 18, 2011
C SUDHAGAR Vs. STATE OF TAMIL NADU	April 6, 2011
C SUGUMAR Vs. SECRETARY GENERAL GOVERNING BODY OF INSURANCE COUNCIL	August 12, 2011
C SUNDARADHAS, S/O CHELLAYAN Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT	August 3, 2011
C SUNDARARASU Vs. SECRETARY DEPARTMENT OF ENVIRONMENT AND FOREST	February 25, 2011
C SWAMINATHAN Vs. DR R KASINATHAN	April 29, 2011
C THANGAVEL Vs. ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE SALEM	June 23, 2011
C THIRAVIDAMANI Vs. DISTRICT COLLECTOR, REVENUE DIVISIONAL OFFICER, INSPECTOR OF POLICE AND DEPUTY DIRECTOR MINES AND MINERALS GEOLOGY	June 21, 2011
C THIRUGNANASAMBANDAM Vs. JOINT REGISTRAR	August 2, 2011
C UDAYAKUMAR Vs. STATE OF TAMIL NADU	September 27, 2011
C V KUMAR Vs. TRANSPORT COMMISSIONER CHENNAI	July 28, 2011
C V THIRUGNANAM Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT COLLECTORATE	September 21, 2011
C VADAKATHIAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION AND DISTRICT COLLECTOR	April 28, 2011
C VE SHANMUGAM Vs. STATE OF TAMIL NADU	October 29, 2011
C VENKATACHALAM Vs. ASSISTANT COMMISSIONER CT	March 28, 2011
C VISALAKSHI Vs. REGIONAL TRANSPORT AUTHORITY, TIRUPUR REGION	June 23, 2011
C.C.E., PONDICHERRY Vs. M.R. KRISHNAMURTHY CO-OP. SUGAR MILLS LTD.	September 22, 2011
C.S. BHUVANESWARI Vs. STATE ELECTION COMMISSIONER 100 FEET ROAD VADAPALANI CHENNAI	October 12, 2011
CABLE OPERATORS ASSOCIATION OF TAMIZHAGAM Vs. COMMISSIONER OF POLICE	May 12, 2011
CAIRN ENERGY INDIA PVT LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION CHENNAI	October 29, 2011
CALPANA SERVICE STATION Vs. DEPUTY COMMERCIAL TAX OFFICER REGISTRATION CELL COMMERCIAL TAXES DEPARTMENT	September 30, 2011
CALPANA SERVICE STATION Vs. DEPUTY COMMERCIAL TAX OFFICER	November 11, 2011
CANN OFFICE EQUIPMENT PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS	March 10, 2011
CAPT NATARAJA GOPALAKRISHNAN Vs. UNION OF INDIA	March 1, 2011
CARAVEL SHIPPING SERVICES P LTD Vs. SHAMIM DARYA ARYA FOR LIBERTY	September 30, 2011
CARAVEL SHIPPING SERVICES PVT LTD Vs. DEPUTY COMMISSIONER OF CUSTOMS	March 24, 2011
CARTON AND CARTON Vs. INDUSTRIAL PAPER CORPORATION	April 9, 2011
CARUNIA VANITHA Vs. DIRECTOR OF ELEMENTARY EDUCATION	January 6, 2011
CASIMIR SAGAYARAJ Vs. POWER GRID CORPORATION OF INDIA LTD	March 14, 2011
CASTING ENTERPRISES Vs. DEPUTY COMMERCIAL TAX OFFICER	March 10, 2011
CATTERPILLAR PATTALI EMPLOYEES UNION Vs. MANAGEMENT OF M/S CATERPILLAR INDIA PVT LTD	March 10, 2011
CAUVERY STONES IMPEX PRIVATE LTD Vs. SECRETARY TO GOVERNMENT	April 25, 2011
CDR SP ILANGOVAN RTD Vs. DEFENCE SECRETARY MINISTRY OF DEFENCE	June 28, 2011
CEEBROS DEVELOPERS Vs. STATE OF TAMIL NADU	August 16, 2011
CENTRAL BANK OF INDIA, TUTICORIN BRANCH AND ORS Vs. KORAMPALLAM MILK PRODUCERS CO-OPERATIVE SOCIETY AND ORS	October 19, 2011
CENTURY FLOUR MILLS LTD Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL ADDITIONAL BENCH CHENNAI	November 24, 2011
CHAFEX MARKETING PRIVATE LTD ,; MSVEE MARKETING PRIVATE LTD ,; GSK PROPERTIES AND INVESTMENTS PRIVATE LIMITED AND; MEDHAS CONSULTANTS PRIVATE LTD , DIRECTOR GOMATHY VISWANATHAN Vs. STATE	April 5, 2011
CHAIRMAN AND MANAGING DIRECTOR HINDUSTAN PHOTO FILMS MANUFACTURING COMPANY LTD THE NILGIRIS Vs. REGIONAL LABOUR COMMISSIONER CHENNAI	February 9, 2011
CHAIRMAN AUSTIN MEMORIAL CHARITABLE AND EDUCATIONAL TRUST Vs. UNION OF INDIA (UOI), REP BY ITS SECRETARY DEPARTMENT OF HEALTH AND ORS	January 28, 2011
CHAIRMAN CHENNAI PORT TRUST Vs. R MANIMUTHU	January 20, 2011
CHAIRMAN CHENNAI PORT TRUST Vs. AVOOR MUTHIAH MAISTRY STREET RESIDENT WELFARE ASSOCIATION	November 17, 2011
CHAIRMAN GUINDY INDUSTRIAL ESTATE INFRASTRUCTURE UPGRADATION COMPANY CHENNAI Vs. GURUMURTHY ENGINEERING ENTERPRISES CIVIL ENGINEERING CONTRACTORS CHENNAI	November 2, 2011
CHAIRMAN OF STATE BANK OF INDIA Vs. C ANTHONY	September 8, 2011
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. M P DHANARAJ	March 28, 2011
CHAIRMAN, MOOKAMBIKA INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA	December 22, 2011
CHAIRMAN, TUTICORIN PORT TRUST Vs. PRESIDING OFFICER LABOUR COURT, SECRETARY TUTOCIRIN STEVEDORES ASSOCIATION AND SUNDAR SINGH	July 29, 2011
CHAMPA DEVI Vs. NARBADA DEVI	October 20, 2011
CHAMPION PHOTO CHEMISTRY INDIA PVT LTD Vs. ASSISTANT COMMISSIONER CT	March 29, 2011
CHAMUNDI TEXTILES (SILK MILLS) LTD Vs. CIT	June 14, 2011
CHAMUNDY INTERNATIONAL Vs. CESTAT, CHENNAI	November 30, 2011
CHANDAN APPARALS Vs. NIHAL P HEMDEV	April 27, 2011
CHANDIRA Vs. KANTHASAMY	February 8, 2011
CHANDRA Vs. REDDAPPA REDDY	June 10, 2011
CHANDRA ANANTHASAYANAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN LAND TAX	January 31, 2011
CHANDRAGIRI CONSTRUCTION COMPANY Vs. CHIEF ENGINEER W R O	January 4, 2011
CHANDRAGIRI CONSTRUCTION COMPANY Vs. INCOME TAX SETTLEMENT COMMISSION	March 16, 2011
CHANDRAGIRI CONSTRUCTION COMPANY Vs. STATE OF TAMIL NADU	March 3, 2011
CHANDRAMOHAN Vs. PUSHPA	February 24, 2011
CHANDRAN Vs. MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LIMITED	March 3, 2011
CHANDRASEKAR Vs. PRINCIPAL SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAJ	August 5, 2011
CHANDRASHEKAR MUNGERVELI PUTTAPPA Vs. COMMISSIONER OF POLICE CHENNAI SUBURBAN	April 11, 2011
CHANDRIKA DIGICLICK ZONE Vs. ASSISTANT COMMISSIONER CT AMAINDAKARAI ASSESSMENT CIRCLE	January 12, 2011
CHATRAPATHY SHANMUGHAM Vs. S RANGARAJAN DECEASED	September 28, 2011
CHELLAIYA THEVAR ALIAS CHELLAPANDIAN Vs. MURUGESWARI	February 11, 2011
CHELLAKANNAN Vs. STATE BY INSPECTOR OF POLICE	June 9, 2011
CHELLAMAL Vs. T PUNITHA	January 22, 2011
CHELLAMMAL AND KARUPPAIAH @ KALIMUTHU Vs. SARASVATHI	July 20, 2011
CHELLAPANDI Vs. DEPUTY SUPERINTENDENT OF POLICE C.B.C.I.D MADURAI DISTRICT	September 30, 2011
CHELLAPPA PILLAI Vs. I SIVASUBRAMANIAN	April 29, 2011
CHELLARANI DAVID Vs. STATE OF TAMIL NADU	April 21, 2011
CHELLASWAMY Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE KANYAKUMARI DISTRICT	April 8, 2011
CHELLAYYAN ALIAS CHELLAPPAN Vs. REMA DEVI	March 4, 2011
CHEMOIL ADVANCED MANAGEMENT SERVICES PVT LTD Vs. V RAGHUNANDAN	April 12, 2011
CHEMPLAST SANMAR LIMITED Vs. E DEPUTY COMMISSIONER OF CENTRAL EXCISE LARGE TAXPAYER UNIT	March 18, 2011
CHENNAI MEDICAL COLLAGE Vs. GOVERNMENT OF INDIA	June 30, 2011
CHENNAI METRO RAIL LTD Vs. D SHANKER	November 30, 2011
CHENNAI PALAVAKKAM SECTION, LANKA REPATRIATES WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMILNADU	October 31, 2011
CHENNAI PETROLEUM CORPORATION LIMITED CHENNAI Vs. CHENNAI PETROLEUM OFFICERS ASSOCIATION CHENNAI	April 20, 2011
CHENNAI PETROLEUM CORPORATION LTD Vs. DEPUTY DIRECTOR ESI CORPORATION	January 19, 2011
CHENNAI PETROLEUM CORPORATION LTD CHENNAI Vs. PRESIDING OFFICER THE PRINCIPAL LABOUR COURT CHENNAI	April 12, 2011
CHENNAI PETROLEUM OFFICERS ASSOCIATION INSIDE CPCL CAMPUS MANALI Vs. CHENNAI PETROLEUM CORPORATION LIMITED	December 12, 2011
CHENNAI PORT TRUST EMPLOYEES CO OPERATIVE BANK EMPLOYEE UNION REPRESENTED BY ITS GENERAL SECRETARY Vs. ADDITIONAL REGISTER OF CO OPERATIVE SOCIETIES CHENNAI REGION	July 15, 2011
CHENNAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE	February 14, 2011
CHERAN CEMENTS LIMITED Vs. SPECIAL COMMITTEE AND COMMERCIAL TAX OFFICER	June 16, 2011
CHETTIANNAN Vs. SELVAM	December 14, 2011
CHIEF ADVISOR WATER AND SANITATION PROJECT Vs. R NAGOORAN	March 16, 2011
CHIEF COMMISSIONER OF INCOME TAX Vs. SAJAN VERGHIS MATHEW	December 23, 2011
CHIEF CONSERVATOR OF FORESTS Vs. P SUBRAMANIAM	August 8, 2011
CHIEF ELECTION COMMISSIONER NEW DELHI Vs. STATE	March 28, 2011
CHIEF ENGINEER MADURAI Vs. CHANDRAGIRI CONSTRUCTION COMPANY, KERALA STATE	March 4, 2011
CHIEF EXECUTIVE OFFICER Vs. SYDE PEER SHAH MOHIDEEN KHADARI ALIAS S P SHAH	March 1, 2011
CHIEF EXECUTIVE OFFICER DISTRICT FOREST OFFICER Vs. MALLIKA	August 1, 2011
CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LIMITED Vs. PREMA GOVINDARAJAN	September 9, 2011
CHIEF GENERAL MANAGER TELECOM CHENNAI TELEPHONES Vs. M GEORGE FRANCIS	January 18, 2011
CHINNA THANDI @ MUNIAMMAL Vs. VEERAN AND ORS	February 28, 2011
CHINNAMMAL Vs. MALLIKA	February 10, 2011
CHINNAMMAL Vs. GOVERNMENT OF TAMIL NADU	April 21, 2011
CHINNASAMI Vs. TERRITORY MANAGER RETAIL SALE BHARAT PETROLEUM CORPORATION LIMITED	February 14, 2011
CHINNASAMY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT ADMN DEPARTMENT	June 27, 2011
CHINNATHAYAMMAL Vs. K PADMAVATHY	March 21, 2011
CHINNU PADAYACHI Vs. DHANALAKSHMI	September 15, 2011
CHINTHAMANI Vs. CHIEF EDUCATIONAL OFFICER	February 9, 2011
CHIRAYU EXPORTS PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES COIMBATORE	April 28, 2011
CHITHRAVEL Vs. STATE	August 16, 2011
CHITRA Vs. PUGAZHENTHI ALIAS SASIKUMAR	June 21, 2011
CHITRAKUMAR Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT CHENNAI	April 29, 2011
CHIYARU EXPORTS PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES PERUR CIRCLE	March 15, 2011
CHOKKI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU	December 19, 2011
CHOLAMANDALAM DBS FINANCE LTD Vs. STATE REPRESENTED BY SUB-INSPECTOR OF POLICE	October 18, 2011
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. DILSHAD	August 1, 2011
CHOODAPPA @ NARAYANAPPA Vs. N A RAJ MOHAN @ SRINIVASAN; NAGAMMA	March 23, 2011
CHRISTOPHER RAJA Vs. STATE OF TAMILNADU	January 4, 2011
CIT Vs. KARAIKAL CHLORATES LTD	March 21, 2011
CIT Vs. THAMBI MODERN SPINNING MILLS LTD	June 15, 2011
CITIBANK N A Vs. INSPECTOR OF POLICE, E 1 MYLAPORE POLICE STATION, MYLAPORE, CHENNAI-4 AND VENKAT RAMANUJAM SANKARAN	December 15, 2011
CITY OFFICE EQUIPMENT Vs. COMMISSIONER OF CUSTOMS	June 17, 2011
CLASSIC MINES AND MINERALS Vs. COMMISSIONER OF GEOLOGY	April 6, 2011
COCHIN TIMBER CORPORATION Vs. COMMERCIAL TAX OFFICER	March 1, 2011
COIMBATORE - ERODE Vs. STATE OF TAMIL NADU	April 1, 2011
COIMBATORE DISTRICT CONSUMERS COOPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	September 19, 2011
COIMBATORE DISTRICT MILL WORKERS SANGAM Vs. NATIONAL TEXTILE CORPORATION LIMITED	July 19, 2011
COIMBATORE NORTH SARVODHYA SINGH Vs. STATE OF TAMIL NADU	January 10, 2011
COIMBATORE OWN INDUSTRY WAREHOUSE AND COMMERCIAL COMPLEX BUILDING OWNERS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR COIMBATORE	April 28, 2011
COIMBATORE PERIYAR DISTRICTS DRAVIDA PANJALAI THOZHILALAR MUNNETRA SANGAM Vs. NATIONAL TEXTILE CORPORATION LIMITED	June 14, 2011
COIMBATORE PIONEER MILLS UNIT II THOLIZHALAR SANGAM Vs. SECRETARY DEPARTMENT OF COMMERCE AND INDUSTRY NEW DELHI	February 8, 2011
COLGATE PALMOLIVE INDIA LIMITED Vs. SVNR EXPORTS	January 28, 2011
COLGATE PALMOLIVE INDIA LTD Vs. T J GEORGE	January 6, 2011
COLLECTOR OF VELLORE DISTRICT Vs. S AMBEDKAR	March 9, 2011
COLLECTOR OF VELLORE DISTRICT ADD ORS Vs. V NATARAJA CHETTIAR (DIED) AND ORS	January 27, 2011
COLOR INDIA Vs. DEPUTY COMMISSIONER CT KANCHEEPURAM	June 29, 2011
COMBATORE PERIYAR DISTRICTS DRAVIDA PANJALAI THOZHILALAR MUNNETRA SANGAM Vs. NATIONAL TEXTILE CORPORATION	June 14, 2011
COMMANDANT TAMIL NADU SPECIAL POLICE Vs. MRS SUSEELA	April 21, 2011
COMMANDER PROP BUILDERS (PVT ) LTD Vs. POWER GRID CORPORATION OF INDIA LTD	June 15, 2011
COMMANDING OFFICER ARMY RECORDS OFFICER FOR ARTILLERY Vs. CHABBILAL	September 15, 2011
COMMERCIAL TAX OFFICER Vs. HOTEL KALPANA	September 8, 2011
COMMISSIONER AMBATTUR MUNICIPALITY Vs. R GANDHI	February 15, 2011
COMMISSIONER AND DIRECTOR Vs. V KARUNAKARAN	January 20, 2011
COMMISSIONER ARUPPUKOTTAI MUNCIPALITY Vs. K S KAMAKSHI CHETTY	August 25, 2011
COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT	February 1, 2011
COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION COIMBATORE Vs. APPELLATE AUTHORITY JOINT COMMISSIONER OF LABOUR COIMBATORE	February 1, 2011
COMMISSIONER DHARMAPURI MUNICIPALITY DHARMAPURI Vs. PAPPA ALIAS MUDHAMMAL	October 20, 2011
COMMISSIONER ERODE MUNICIPALITY Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND JOINT COMMISSIONER OF LABOUR	February 15, 2011
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT Vs. S ARUNACHALAM	August 9, 2011
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT Vs. P K DORAISAMY	April 29, 2011
COMMISSIONER HR AND CE DEPARTMENT Vs. S MUTHUKRISHNAN	September 6, 2011
COMMISSIONER KADAMBATHUR PANCHAYAT UNION Vs. LOGANAYAHI	March 3, 2011
COMMISSIONER OF C EX , CHENNAI-II Vs. HINDUSTAN MOTORS LTD	September 8, 2011
COMMISSIONER OF C. EX. Vs. SREE MEENAKSHI MILLS LTD.	August 4, 2011
COMMISSIONER OF C. EX. Vs. UCAL FUEL SYSTEMS LTD.	September 21, 2011
COMMISSIONER OF C. EX. Vs. NEXUS COMPUTERS LTD.	March 18, 2011
COMMISSIONER OF C. EX. Vs. HABASITIAKOKA (P) LTD.	February 4, 2011
COMMISSIONER OF C. EX., CHENNAI Vs. ULTRA MARINE AND PIGMENTS	September 21, 2011
COMMISSIONER OF C. EX., CHENNAI-I Vs. SUPERINTENDING ENGINEER, TNEB	March 18, 2011
COMMISSIONER OF C. EX., CHENNAI-III Vs. MOTHERSON SUMI SYSTEMS LTD.	September 21, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. SRF LTD.	September 21, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. VALAN BEEDI WORKS	October 11, 2011
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. ASIANET SATELLITE COMMUNICATIONS P LTD	February 23, 2011
COMMISSIONER OF CENTRAL EXCISE CENTRAL EXCISE COMMISSIONERATE Vs. M/S INDIA CEMENTS LIMITED	August 4, 2011
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL CHENNAI	March 3, 2011
COMMISSIONER OF CENTRAL EXCISE CHENNAI III COMMISSIONERATE Vs. M/S GANGADHARAM APPLIANCES PVT LTD	August 25, 2011
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. GTN ENGINEERING LTD COIMBATORE	August 25, 2011
COMMISSIONER OF CENTRAL EXCISE, MADURAI Vs. METAL POWDER CO. LTD.	September 21, 2011
COMMISSIONER OF COMMERCIAL TAXES CHENNAI Vs. S S D OIL MILLS CO LTD	March 17, 2011
COMMISSIONER OF CUS. Vs. DESIGN CLASSICS EXPORTS (P) LTD.	August 25, 2011
COMMISSIONER OF CUSTOMS (IMPORTS) Vs. PENSHIBAO WANG P. LTD.	June 17, 2011
COMMISSIONER OF CUSTOMS EXPORT CUSTOM HOUSE Vs. M/S CRAFTSMAN AUTOMATION P LTD	November 21, 2011
COMMISSIONER OF CUSTOMS EXPORTS CUSTOM HOUSE CHENNAI Vs. VBC INDUSTRIES LIMITED HYDERABAD	April 9, 2011
COMMISSIONER OF CUSTOMS, CHENNAI Vs. ASHOK ENTERPRISES	October 20, 2011
COMMISSIONER OF CUSTOMS, OFFICE OF COMMISSIONER OF CUSTOMS Vs. SAHUL HAMEED AND JOINT SECRETARY	August 16, 2011
COMMISSIONER OF EMPLOYMENT AND TRAINING Vs. C BABU	September 8, 2011
COMMISSIONER OF INCOME Vs. RAVI RAJAGOPAL	April 27, 2011
COMMISSIONER OF INCOME TAX Vs. AMBIKA APPALAM DEPOT	July 7, 2011
COMMISSIONER OF INCOME TAX Vs. SWAMIJI MILLS LTD	August 3, 2011
COMMISSIONER OF INCOME TAX Vs. HARITHA SEATING SYSTEMS LTD	April 9, 2011
COMMISSIONER OF INCOME TAX Vs. SOUTHERN POLYMERS (P) LTD	April 12, 2011
COMMISSIONER OF INCOME TAX Vs. LATE J. CHANDRASEKAR	April 26, 2011
COMMISSIONER OF INCOME TAX Vs. W.S. INDUSTRIES INDIA LTD	August 22, 2011
COMMISSIONER OF INCOME TAX Vs. M/S CENTURY FLOUR MILLS LTD	March 14, 2011
COMMISSIONER OF INCOME TAX Vs. M/S V R TEXTILES LIMITED	March 21, 2011
COMMISSIONER OF INCOME TAX Vs. ZAINAB TRADING PVT LTD	February 7, 2011
COMMISSIONER OF INCOME TAX Vs. C P S TEXTILES P LTD	February 8, 2011
COMMISSIONER OF INCOME TAX Vs. CHIRANJJEEVI WIND ENERGY LIMITED	January 10, 2011
COMMISSIONER OF INCOME TAX Vs. CENTWIN TEXTILE MILLS LTD	September 8, 2011
COMMISSIONER OF INCOME TAX Vs. LOTUS ROOFINGS PVT LTD	June 20, 2011
COMMISSIONER OF INCOME TAX Vs. M/S SIMPSON AND CO	July 6, 2011
COMMISSIONER OF INCOME TAX Vs. SHASUN CHEMICALS AND DRUGS LTD	April 25, 2011
COMMISSIONER OF INCOME TAX Vs. K ESWARAPPA	October 31, 2011
COMMISSIONER OF INCOME TAX Vs. M K SHANMUGAM	September 23, 2011
COMMISSIONER OF INCOME TAX Vs. INFRASTRUCTURE DEVELOPMENT FINANCE CO. LTD	September 8, 2011
COMMISSIONER OF INCOME TAX Vs. MADURA COATS	December 22, 2011
COMMISSIONER OF INCOME TAX Vs. PERIA KARAMALAI TEA AND PRODUCE CO. LTD.	September 12, 2011
COMMISSIONER OF INCOME TAX Vs. REITER INGLOSTADT SPINNERS IMAECHINANBAU A.G.	July 26, 2011
COMMISSIONER OF INCOME TAX Vs. S.P. SUGUNA SEELAN	July 26, 2011
COMMISSIONER OF INCOME TAX Vs. MAHAVEER MIRROR INDUSTRIES P. LTD.	April 26, 2011
COMMISSIONER OF INCOME TAX Vs. SOORA SUBRAMANIAM HUF	June 29, 2011
COMMISSIONER OF INCOME TAX CENTRAL I Vs. M/S CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD	September 21, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD CHENNAI	September 20, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S INFRASTRUCTURE DEVELOPMENT FINANCE CO LTD	September 1, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. AMRUTANJAN FINANCE LIMITED	August 24, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. MALLADI PROJECT MANAGEMENT CENTRE PVT LTD	July 6, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S INDIA CEMENTS LTD CHENNAI	July 18, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. VENKATESWARA AGRO CHEMICALS AND MINERALS PVT LTD	April 29, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S RADHA SILK EMPORIUM CHENNAI	June 13, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S ATC LTD FORMERLY M/S ASIA TOBACCO CO LTD	September 29, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. MADURANTAKAM CO OP SUGAR MILLS LTD	October 11, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S VUMMUDI BANGARU CHETTY	November 15, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. S AND S POWER SWITCHGEAR LTD	December 8, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S SUNDARAM FINANCE LIMITED	December 8, 2011
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S ASSOCIATED ELECTRICAL AGENCIES CHENNAI	November 28, 2011
COMMISSIONER OF INCOME TAX CHENNAI VIII Vs. KANCHIPURAM ANNA SILK HANDLOOM WEAVERS CO OPERATIVE P AND S SOCIETY LIMITED	August 22, 2011
COMMISSIONER OF INCOME TAX COIMBATORE Vs. M/S ELGI EQUIPMETS LTD	April 29, 2011
COMMISSIONER OF INCOME TAX COIMBATORE Vs. LAKSHMI CARD CLOTHING MANUFACTURING CO LTD COIMBATORE	November 16, 2011
COMMISSIONER OF INCOME TAX I Vs. M/S APOLLO HOSPITAL ENTERPRISES	April 26, 2011
COMMISSIONER OF INCOME TAX I CHENNAI Vs. M/S TTK PHARMA LTD	August 17, 2011
COMMISSIONER OF INCOME TAX I CHENNAI Vs. M/S INTEGRATED FINANCE CO LTD CHENNAI	July 6, 2011
COMMISSIONER OF INCOME TAX I CHENNAI Vs. M/S AKS ALLOYS P LTD	December 14, 2011
COMMISSIONER OF INCOME TAX I CHENNAI Vs. EASWARAN AND SONS ENGINEERS LIMITED CHENNAI	September 26, 2011
COMMISSIONER OF INCOME TAX I COIMBATORE Vs. M/S VEEJAY MARKETING	November 29, 2011
COMMISSIONER OF INCOME TAX I COIMBATORE Vs. M/S PREMIER POLYTRONICS LTD	July 12, 2011
COMMISSIONER OF INCOME TAX I COIMBATORE Vs. M/S ELGI TYRE AND TREAD LIMITED	April 12, 2011
COMMISSIONER OF INCOME TAX I TIRUCHIRAPPALLI Vs. R MOHAN PROP R M TRADERS	September 26, 2011
COMMISSIONER OF INCOME TAX I TRICHIRAPALLI Vs. D RATHINAM	February 1, 2011
COMMISSIONER OF INCOME TAX II MADURAI Vs. M/S SRI VISHNU SHANKAR MILLS LTD	February 1, 2011
COMMISSIONER OF INCOME TAX III CHENNAI Vs. M/S MADRAS FERTILIZERS LTD MAHALI	August 3, 2011
COMMISSIONER OF INCOME TAX III COIMBATORE Vs. M/S PARK TRUST TIRUPUR	December 22, 2011
COMMISSIONER OF INCOME TAX IV CHENNAI Vs. S PALANICHAMY	August 8, 2011
COMMISSIONER OF INCOME TAX MADRAS Vs. M/S V D SWAMI AND CO CHENNAI	July 20, 2011
COMMISSIONER OF INCOME TAX MADRAS Vs. M/S BINNY LIMITED CHENNAI	June 27, 2011
COMMISSIONER OF INCOME TAX MADURAI Vs. M K M MOHAMED NAZAR	July 27, 2011
COMMISSIONER OF INCOME TAX MADURAI Vs. M/S APARAJITHA FINANCE COMPANY LTD	July 13, 2011
COMMISSIONER OF INCOME TAX MADURAI Vs. K A S MATHIVANAN	August 1, 2011
COMMISSIONER OF INCOME TAX MADURAI Vs. TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION I LTD MADURAI	November 28, 2011
COMMISSIONER OF INCOME TAX MADURAI Vs. J CHELLADURAI	December 13, 2011
COMMISSIONER OF INCOME TAX SALEM Vs. M/S DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LTD DHARMAPURI DISTRICT	August 2, 2011
COMMISSIONER OF INCOME TAX SALEM Vs. M/S IDEAL GARDEN COMPLEX P LTD	September 20, 2011
COMMISSIONER OF INCOME TAX SALEM Vs. N CHANDRAMOULIDEVI	September 14, 2011
COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS Vs. M/S LUCAS TVS LIMITED	July 13, 2011
COMMISSIONER OF INCOME TAX TAMIL NADU Ï¿½ III MADRAS Vs. SOFTLAB P LTD	April 27, 2011
COMMISSIONER OF INCOME TAX TAMIL NADU Ï¿½ III MADRAS Vs. M/S PREM ELECTRIC CONDUCTORS PVT LTD CHENNAI	December 14, 2011
COMMISSIONER OF INCOME TAX TIRUCHY Vs. PL CHEMICAL LIMITED PONDICHERRY	July 4, 2011
COMMISSIONER OF INCOME TAX TRICHY Vs. C PALANIAPPA TRICHY	March 28, 2011
COMMISSIONER OF INCOME TAX-I Vs. A R MERCANTILE PVT LTD	July 18, 2011
COMMISSIONER OF INCOME TAX-IV, CHENNAI Vs. S PALANICHAMY	August 8, 2011
COMMISSIONER OF POLICE Vs. ASSISTANT COMMISSIONER OF POLICE, CITY CRIME RECORD BUREAU	July 8, 2011
COMMISSIONER OF POLICE EGMORE Vs. S MEENA	April 12, 2011
COMMISSIONER OF SERVICE TAX Vs. M/S WARDES PHARMACEUTICALS PVT LTD	January 28, 2011
COMMISSIONER OF WEALTH TAX CHENNAI Vs. ROHINI HOTELS MADRAS LIMITED CHENNAI	September 21, 2011
COMMISSIONER TAMIL NADU RAFFLE Vs. S RANI	January 25, 2011
COMMISSIONER, CORPORATION OF MADURAI; KAMALA THOPE STREET WELFARE ASSOCIATION Vs. KAMALATHOPU STREET WELFARE ASSOCIATION	December 16, 2011
COMMISSIONER, DEVAKOTTAI PANCHAYAT UNION, DEVAKOTTAI, SIVAGANGAI DISTRICT Vs. A SUBRAMANIAN, K SUBRAMANIAN, PRESIDING OFFICER, LABOUR COURT	October 28, 2011
COMMISSIONER, H R AND C E ADMN DEPARTMENT NUNGAMBAKKAM Vs. SRI VISWANATHASWAMY IDOL	December 9, 2011
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE Vs. V VARADA GANESA PERUMAL	December 14, 2011
COMMISSIONER, JOINT COMMISSIONER AND ASSISTANT COMMISSIONER Vs. MURUGAPPAN	April 29, 2011
COMMISSIONER, RAJAPALAYAM MUNICIPALITY RAJAPALAYAM, VIRUDHUNAGAR DISTRICT Vs. K BALU	October 28, 2011
COMMISSIONER, RAJAPALAYAM MUNICIPALITY RAJAPALAYAM, VIRUDHUNAGAR DISTRICT Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI AND S ARUMUGAM	October 31, 2011
COMMISSIONER, THIRUVAIYARU PANCHAYAT UNION, THIRUVAIYARU AND ORS Vs. S NITHYANANTHAM	November 22, 2011
COMMR. OF C. EX. Vs. A.R. METALLURGICALS PVT. LTD.	October 28, 2011
COMMR. OF C. EX., CHENNAI-III Vs. ELKAYEM AUTO ANCILLARIES (P.) LTD.	September 21, 2011
COMMR. OF CUS. (SEA), CHENNAI Vs. POS HYUNDAI STEEL MFG. (I) LTD.	March 11, 2011
COMPETENT AUTHORITY Vs. HAMEED ABDUL KADER	April 9, 2011
CONGREGATION OF ZION LUTHERAN CHURCH PRANTHANERY Vs. INDIA EVANGELICAL LUTHERAN CHURCH	August 5, 2011
CONGREGATION OF ZION LUTHERAN CHURCH PRANTHANERY REP BY ITS MEMBER R RAJESH Vs. INDIA EVANGELICAL LUTHERAN CHURCH REP BY ITS GENERAL TREASURER	November 1, 2011
CONTAINER TEA AND COMMODITIES Vs. COMMISSIONER OF SERVICE TAX	January 5, 2011
CONVEYORS INDIA FABRICATORS P LTD Vs. VENTURETECH SOLUTIONS PVT LTD	March 30, 2011
COPIER MARKETING CORPORATION Vs. COMMISSIONER OF CUSTOMS	February 21, 2011
COPYTRON Vs. COMMISSIONER OF CUSTOMS (SEAPORT-IMPORT), ADDITIONAL	April 28, 2011
CORAMANDEL AGENCIES Vs. STATE OF TAMIL NADU	November 28, 2011
CORRESPONDENT SECRETARY NEELAMBAL SUBRAMANIAM HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU	September 21, 2011
CORRESPONDENT ST ANTONYÏ S HIGHER SECONDARY SCHOOL Vs. CHIEF EDUCATIONAL OFFICER	January 31, 2011
CORRESPONDENT ST JOSEPHS HIGHER SECONDARY SCHOOL UDHAGAMANDALAM Vs. STATE OF TAMIL NADU	September 21, 2011
CORRESPONDENT, ST JOSEPHS HIGH SCHOOL Vs. STATE OF TAMIL NADU, SECRETARY, DEPARTMENT OF SCHOOL EDUCATION AND ORS	January 28, 2011
COSMOPOLITAN CLUB Vs. ASSISTANT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	February 15, 2011
COSTA AND CO REP BY ITS DIRECTOR Vs. STATE REP BY INSPECTOR OF POLICE	July 26, 2011
CRAZE (INDIA) PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT) AND DEPUTY COMMISSIONER (CT)	June 27, 2011
CROMPTON GREAVES LIMITED Vs. SALZER ELECTRONICS LIMITED	February 8, 2011
CROMPTON GREAVES LIMITED REP BY ITS SENIOR EXECUTIVE LEGAL AND CONSTITUTED ATTORNEY MR D KARTHIK CHENNAI Vs. SALZER ELECTRONICS LIMITED SAMICHETTIPALAYAM JOTHIPURAM POST COIMBATORE	July 14, 2011
CSI MISSION HOSPITAL Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972	February 10, 2011
CUDDALORE BUS STAND AND LAWRENCE ROAD SHOP TRADERS WELFARE SANGAM Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	June 7, 2011
CWE N MES NATIONAL EMPLOYEES UNION Vs. GOVERNMENT OF INDIA	June 28, 2011
CYRSTAL COPIER SYSTEMS PRIVATE LTD Vs. COMMERCIAL TAX OFFICER CHENNAI	March 2, 2011
CYRUS GUZDAR Vs. N KUMAR KESAVAN	February 22, 2011
D ANBARASU Vs. INSPECTOR OF PANCHAYATS AND DISTRICT COLLECTOR THIRUVALLUR	August 19, 2011
D ANTHONY MARIANATHAN Vs. JOSEPHINE SAHAYARANI	September 5, 2011
D ARUNACHALAM Vs. P EKAMBARAM	October 31, 2011
D BABU Vs. CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU MAGNESITE LTD , D RAJAKUMAR	September 30, 2011
D BAGYALAKSHMI Vs. THE SECRETARY TO GOVERNMENT DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ & OTHERS	September 19, 2011
D BALACHANDER Vs. REGIONAL TRANSPORT OFFICER	February 10, 2011
D BALAJI Vs. REGIONAL TRANSPORT AUTHORITY AND SECRETARY, REGIONAL TRANSPORT AUTHORITY	March 29, 2011
D BALASUBRAMANIAN Vs. STATE BY INSPECTOR OF POLICE	November 16, 2011
D BALU Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHWAYS, SECRETARIAT AND MANAGING DIRECTOR, TAMIL NADU STATE CONSTRUCTION CORPORATION LTD	July 11, 2011
D C CHENCHIAH Vs. STATE OF TAMIL NADU	July 5, 2011
D CHANDRASEKAR Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT	June 17, 2011
D CHANDRASEKARAN Vs. STATE OF TAMIL NADU	June 6, 2011
D CHELLADURAI Vs. SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT DEPARTMENT, SECRETARIAT, CHENNAI-9, DISTRICT COLLECTOR, DINDIGUL DISTRICT, DINDIGUL AND COMMISSIONER, PACHAYAT UNION, RETTIARCHATIRAM, DINDIGUL DISTRICT	October 19, 2011
D CHITRA DEV Vs. PASTEUR INSTITUTE OF INDIA	March 18, 2011
D D MEDICAL COLLEGE AND D D HOSPITAL Vs. SECRETARY TO GOVERNMENT OF INDIA	September 26, 2011
D D MEDICAL COLLEGE AND D D HOSPITAL Vs. SECRETARY TO GOVERNMENT OF INDIA	August 8, 2011
D DANIEL APPADURAI Vs. UNION OF INDIA	November 4, 2011
D DEVARAJ Vs. INSPECTOR GENERAL OF REGISTRATION	August 16, 2011
D DHANLAKSHMI Vs. UNION OF INDIA	March 8, 2011
D DHARANI Vs. DEPUTY INSPECTOR GENERAL OF POLICE VELLORE	April 27, 2011
D DINAKAR Vs. REVENUE DIVISIONAL OFFICER STAMP CHENNAI	January 27, 2011
D ETHIRAJ Vs. SECRETARY TO GOVERNMENT	March 25, 2011
D FRANCIS PAUL Vs. NILGIRIS DIOCESAN SOCIETY	September 7, 2011
D GANESAN Vs. UNION OF INDIA	August 25, 2011
D GNANASEKAR Vs. SUPERINTENDENT OF POLICE, DIRECTOR GENERAL OF POLICE	August 17, 2011
D GOMATHIAMMAL Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD	August 16, 2011
D HENRY Vs. S LATHA	April 8, 2011
D ISSAC Vs. CHAIRMAN TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD	January 10, 2011
D JAYANTHI Vs. GOVERNMENT OF TAMIL NADU	December 13, 2011
D JOHNROSE Vs. CHIDAMBARA VINAYAGAR PILLAIYAR KOVIL TRUST	November 12, 2011
D K GUNASEKARAN Vs. PRINCIPAL DISTRICT COURT CUM CO OPERATIVE TRIBUNAL	January 5, 2011
D K R TEACHER TRAINING INSTITUTE, Vs. DIRECTOR OF TEACHER EDUCATION, RESEARCH AND TRAINING, DPI COMPOUND	July 7, 2011
D KALIYAMOORTHI Vs. DISTRICT COLLECTOR CUM THE INSPECTOR OF PANCHAYATS	July 22, 2011
D KAMALAVATHI Vs. P BALASUNDARAM DECEASED	January 31, 2011
D KANNAGI Vs. NATIONAL HUMAN RIGHTS COMMISSION	September 28, 2011
D KARNAN Vs. STATE OF TAMILNADU	August 10, 2011
D KARTHIKEYAN Vs. M SELVARAJ	March 11, 2011
D KARUNAMOORTHY Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	June 7, 2011
D KATHIRAVAN Vs. MANONMANIAM SUNDARANAR UNIVERSITY	October 13, 2011
D LAKSHMI Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT	September 9, 2011
D LEELAVATHY Vs. DIRECTOR OF MEDICAL EDUCATION KILPAUK	September 29, 2011
D LEELAVATHY Vs. DIRECTOR OF MEDICAL EDUCATION	March 17, 2011
D LEEMADEVI Vs. INSPECTOR OF PANCHAYAT CUM DISTRICT COLLECTOR	April 26, 2011
D M ANWAR Vs. SUPERINTENDENT OF POLICE	October 31, 2011
D MARIA MUTHURAJ Vs. K RAJAMANI S/O KANDASAMY CHETTIAR	January 24, 2011
D MARIAPUSHPAKAM Vs. DIRECTOR OF SCHOOL EDUCATION AND DISTRICT ELEMENTARY EDUCATIONAL OFFICER	July 18, 2011
D MOHANA Vs. T VEDAGIRI	June 22, 2011
D NARMADHA Vs. DIRECTOR GENERAL OF POLICE MYLAPORE	July 8, 2011
D NEELAKANDAN Vs. GOVERNMENT OF TAMIL NADU	August 3, 2011
D PALANEESWARI Vs. MRS PUSHPAVATHI	February 14, 2011
D PALANIVEL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 23, 2011
D PARANJOTHI Vs. CHAIRMAN INDIAN OIL CORPORATION LTD	December 20, 2011
D POONGAVANAM S/O DURAISAMY NAIDU Vs. GOVERNMENT OF TAMIL NADU AND ORS	April 19, 2011
D PRABHAKAR Vs. DURAI KANNU NAICKER	March 14, 2011
D PRASANNA Vs. A B FATHIMA SULTHANAM	May 5, 2011
D PUGAZHENDHI Vs. STATE	December 19, 2011
D RAJA Vs. P CHANDRAN	February 28, 2011
D RAJA Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT	February 24, 2011
D RAJAPPA AND ORS Vs. STATE OF TAMIL NADU	January 21, 2011
D RAJENDRAN Vs. KUMBAKONAM COOPERATIVE URBAN BANK LTD	July 14, 2011
D RAMANATHAN Vs. DISTRICT COLLECTOR TRICHIRAPALLI	February 28, 2011
D RAMESH Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	April 8, 2011
D RAVIKUMAR Vs. D SAROJINI DEVI	December 8, 2011
D RAVINDRAN Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF REVENUE ADMINISTRATION CHENNAI	June 13, 2011
D RAVISANKAR Vs. SECRETARY TO GOVERNMENT	August 9, 2011
D RAVISANKAR AND ORS Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY (MAV) DEPARTMENT AND ORS	September 8, 2011
D RENUGA DEVI Vs. DIRECTOR OF COLLEGIATE EDUCATION	May 12, 2011
D ROSAIAN Vs. SHAIK BABA	November 8, 2011
D S BHATT Vs. DISTRICT COLLECTOR KANCHIPURAM DISTRICT	January 12, 2011
D S KUMAR Vs. MANAGING DIRECTOR TAMILNADU CIVIL SUPPLIES CORPORATION LIMITED	July 11, 2011
D S RAJAN Vs. STATE	September 12, 2011
D SAMSON Vs. SECRETARY TO GOVERNMENT	January 20, 2011
D SANTHAMAN Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT, MANAGEMENT OF M/S MADRAS ADVERTISING COMPANY LTD	September 13, 2011
D SATHYASEELAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES VELLORE	September 12, 2011
D SENTHILNATHAN Vs. CHAIRMAN THE SLUM CLEARANCE BOARD	September 30, 2011
D SHANMUGA ANAND Vs. M BALASUBRAMANIAN	April 11, 2011
D SIVA Vs. REGIONAL TRANSPORT OFFICER VILLUPURAM DISTRICT	April 8, 2011
D SIVAKUMAR Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	April 5, 2011
D SIVAKUMAR Vs. MARIYAM BARJANA SHADHIQ	August 30, 2011
D SIVAMANI Vs. E MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION LTD	April 7, 2011
D SOUNDARARAJ Vs. K ASHOK	November 2, 2011
D SRI LATHA Vs. INSPECTOR OF POLICE (LAW AND ORDER) AND ORS	January 21, 2011
D SRIRAMULU Vs. SENIOR MANAGER STATE BANK OF INDIA	February 8, 2011
D SURESH Vs. GOVERNMENT OF TAMIL NADU MINSTRY OF ENVIRONMENT MANAGEMENT OF TAMIL NADU	January 27, 2011
D THANGARAJ Vs. DIRECTOR GENERAL OF POLICE, COMMISSIONER OF POLICE AND DEPUTY COMMISSIONER OF POLICEE, CRIME AND TRAFFIC	July 8, 2011
D THENMOZHI Vs. DISTRICT COLLECTOR AND DISTRICT REVENUE OFFICER DHARMAPURI DISTRICT	March 2, 2011
D THIRUGNANAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE	February 15, 2011
D VASUDEVAN Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	April 12, 2011
D VASUDEVAN Vs. DIRECTOR GENERAL BORDER SECURITY FORCE	August 2, 2011
D VENKATA PERUMAL Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU HANDLOOMS	November 17, 2011
D VENKATESAN Vs. STATE	February 22, 2011
D VIJAYARAGHAVAN Vs. INDIAN BANK REP BY ITS ASST GEN MANAGER CHENNAI	October 21, 2011
D. AMIRTHALINGA NADAR Vs. K. SIVAKUMAR	April 18, 2011
D. KARTHIKEYAN Vs. SUPERINTENDENT OF POLICE, THANJAVUR	November 1, 2011
DAISHAN HAIZHOU SHIPYARD COMPANY LIMITED Vs. POOMPUHAR SHIPPING CORPORATION LIMITED	December 20, 2011
DAKSHAYANI Vs. B KUPPUSWAMY	August 26, 2011
DAMANI DYESTUFF LTD Vs. COMMERCIAL TAX OFFICER	March 1, 2011
DAMIEN FOUNDATION INDIA TRUST Vs. PRESIDING OFFICER	July 25, 2011
DANMAR LINES REP BY LOCAL AGENTS LEE & MUIRHEAD LTD CHENNAI Vs. VESTAS RRB INDIA LTD REP BY ITS POWER AGENT SUBROGEE UNITED INDIA INSURANCE COMPANY LTD	November 17, 2011
DARMARAJ Vs. INSPECTOR OF POLICE ANUPARPALAYAM POLICE STATION	March 24, 2011
DATCHINAMOORTHY Vs. RAVICHANDRAN	February 7, 2011
DATTATREYA TEXTILES P LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	April 28, 2011
DAVID CHRISTOPHER Vs. DR JAYANTHI	October 11, 2011
DAVID KARIM ANDREW NISBET Vs. FOREIGNERS REGIONAL REGISTRATION OFFICER	August 1, 2011
DAVID LIVINGSTON Vs. DAVID VISWANATHAN	February 1, 2011
DAYSTAR TELEVISION NETWORK PVT LTD Vs. WORD OF GOD FELLOWSHIP	December 2, 2011
DCW EMPLOYEES CO-OPERATIVE CANTEEN LTD Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	October 14, 2011
DECCAN DESIGNS (INDIA) PVT LTD Vs. SPECIAL COMMITTEE	June 23, 2011
DEEPAK ELECTRIC CORPORATION Vs. APPELLATE DEPUTY COMMISSIONER	April 27, 2011
DEEPAK ELECTRICALS Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORTS); ADDITIONAL COMMISSIONER; DIRECTOR GENERAL OF FOREIGN TRADE AND ORS	March 22, 2011
DEEPAK ELECTRICALS Vs. COMMISSIONER OF CUSTOMS	February 22, 2011
DEIVANAYAGAM Vs. N. RAMANATHAN	December 21, 2011
DEIVANAYAGAM PRESIDENT HEALTH INDIA FOUNDATION Vs. VIMALA RAMALINGAM PRESIDENT INDIAN RED CROSS SOCIETY CHENNAI	April 1, 2011
DELHI PHOTOCOPIERS Vs. COMMISSIONER OF CUSTOMS	June 13, 2011
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE I COIMBATORE Vs. M/S SRI SHANMUGAVEL MILLS LTD COIMBATORE	July 18, 2011
DEPUTY GENERAL MANAGER HUMAN RESOURCES DEVELOPMENT DIVISION Vs. REGIONAL LABOUR COMMISSIONER	February 1, 2011
DEPUTY GENERAL MANAGER, STERLINGS SPINNERS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, TRICHY (DINDIGUL CAMP) AND P JAIGANESH	October 21, 2011
DEPUTY INSPECTOR GENERAL OF POLICE Vs. V RANI	February 15, 2011
DEPUTY INSPECTOR GENERAL OF POLICE Vs. V RANI	April 27, 2011
DEPUTY INSPECTOR GENERAL OF POLICE COIMBATORE RANGE Vs. S GOVINDARAJ	November 23, 2011
DEPUTY REGIONAL DIRECTOR Vs. YASODA	June 7, 2011
DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES/SPECIAL OFFICER Vs. S JEYACHANDRAN	December 1, 2011
DEPUTY SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION Vs. VIJAYARAJ	June 29, 2011
DHAN LAXMI STATIONERS AND ZEROX Vs. COMMISSIONER OF CUSTOMS	April 12, 2011
DHANABAGHYAM AMMAL DIED Vs. DHANAVEL	January 31, 2011
DHANALAKSHMI Vs. S PRABHAVATHY	March 7, 2011
DHANALAKSHMI Vs. DISTRICT COLLECTOR ERODE DISTRICT	March 29, 2011
DHANALAKSHMI Vs. CHANDRAN	June 17, 2011
DHANALAKSHMI Vs. MRS GOWRI	August 9, 2011
DHANALAKSHMI AMMAL Vs. K V RAJENDRAN ALIAS RAJA	January 7, 2011
DHANALAKSHMI AND CO Vs. STATE OF TAMIL NADU MINISTRY OF ENVIRONMENT AND FORESTS GOVERNMENT OF INDIA	March 14, 2011
DHANALAKSHMI MILLS LTD Vs. PRESIDING OFFICER COIMBATORE	July 12, 2011
DHANALAKSHMI MILLS LTD REP BY ITS MANAGER TRIPUR Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	July 12, 2011
DHANALAKSHMI MILLS LTD., TIRUPUR Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE	July 2, 2011
DHANALAXMI CORPORATION Vs. SPECIAL COMMITTEE COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT AND ORS	February 17, 2011
DHANANJAYAN Vs. STATE BY INSPECTOR OF POLICE	April 25, 2011
DHANAPAKIAM Vs. DISTRICT COLLECTOR CUM THE INSPECTOR VILLAGE PANCHAYATS	September 15, 2011
DHANASEKARI AMMAL Vs. DIRECTOR PANCHAYAT ADMINISTRATION PUDUCHERRY	April 28, 2011
DHANDAPANI Vs. RUKMANI AMMAL	June 17, 2011
DHANDAPANI Vs. LOGANATHAN	August 19, 2011
DHANDAPANI Vs. BALAMURUGAN	January 19, 2011
DHANYA STEEL INDUSTRIES PRIVATE LIMITED Vs. JOINT COMMISSIONER CT	June 27, 2011
DHARANIBAI ALIAS PREMA Vs. THARANGARAMAN	March 23, 2011
DHARMA MEDICAL RESEARCH AND CHARITABLE TRUST Vs. TAMILNADU DR MGR MEDICAL UNIVERSITY	January 25, 2011
DHARMA MEDICAL RESEARCH AND CHARITABLE TRUST Vs. UNION OF INDIA	January 20, 2011
DHARMA THULASIDARAN Vs. COMMISSIONER CORPORATION OF CHENNAI	June 24, 2011
DHARMAN ALIAS DHARMARAJ Vs. STATE BY INSPECTOR OF POLICE	June 9, 2011
DHARMAPURA ADHINAM MUTT REP Vs. RAGHAVAN	October 12, 2011
DHARMAPURI MEL THEIR MASJID SUNNATH JAMATH Vs. DISTRICT REGISTRAR DHARMAPURI	February 2, 2011
DHOKANE DIGAMBUR SUBHASH Vs. CHECK POST OFFICER	March 9, 2011
DIAMOND TRADERS Vs. STATE OF TAMIL NADU	January 27, 2011
DILIP KAPUR Vs. REGISTRAR OF COMPANIES MINISTRY OF CORPORATE AFFAIRS	June 14, 2011
DILLIBABU Vs. V SURYANARAYANAN	January 3, 2011
DINDIGUL DISTRICT COOPERATIVE MILK PRODUCERS UNION Vs. PRINCIPAL SECRETARY TO GOVERNMENT	June 21, 2011
DINESH ALIAS SYED MOHAMED SHEIK SIKKANDAR Vs. S JAREENA BEGUM	February 1, 2011
DINESH DALMIA Vs. ASSISTANT REGISTRAR OF COMPANIES TAMIL NADU CHENNAI	November 8, 2011
DINESH KUMAR Vs. STATE OF TAMIL NADU	April 8, 2011
DINESHBABU TRANSPORT HANDLING AND TRANSPORT CONTRACTOR Vs. MANAGING DIRECTOR	March 3, 2011
DIPESH COPY CENTRE, REP BY ITS PROPRIETOR, PREMJIBHAI D PATEL Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORTS),; ADDITIONAL COMMISSIONER OF CUSTOMS, DIRECTOR GENERAL OF FOREIGN TRADEAND EX-OFFICIO, ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF COMMERCE AND INDUSTRY, DEPARTMENT OF COMMERCE	February 14, 2011
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. M/S SAMYUKTHA GOWDA SARASWATHA SABHA	June 28, 2011
DIRECTOR OF INCOME TAX EXEMPTIONS CHENNAI Vs. M/S VALLAL M D SESHADRI TRUST	December 13, 2011
DIRECTOR OF INCOME TAX EXEMPTIONS CHENNAI Vs. JITO CHENNAI CHAPTER	December 13, 2011
DIRECTOR OF MUNICIPAL ADMINISTRATION CHEPAUK Vs. P RAMAMOORTHY	November 9, 2011
DIRECTOR OF TOWN PANCHAYATS KURALAGAM Vs. R RAVI	March 23, 2011
DIRECTOR TAMIL NADU FIRE AND RESCUE SERVICES Vs. GANDHIMALLI	January 4, 2011
DIRECTOR, CENTRAL ELECTORCHEMICAL RESEARCH INSTITUTE,KARAIKUDI-630 006 Vs. REGIONAL PROVIDENT FUND COMMISSIONER	October 14, 2011
DISTRICT COLLECTOR Vs. PONNAMMAL AND ORS	February 25, 2011
DISTRICT COLLECTOR Vs. K ANBARASI	March 17, 2011
DISTRICT COLLECTOR Vs. SARASWATHI	July 26, 2011
DISTRICT COLLECTOR TIRUCHIRAPPALLI DISTRICT Vs. N MOHANRAJ	July 22, 2011
DISTRICT COLLECTOR VELLORE DISTRICT Vs. MOHANA	February 21, 2011
DISTRICT ELEMENTARY EDUCATIONAL OFFICER Vs. K PONSANTHI AND CORRESPONDENT	February 15, 2011
DISTRICT FOREST OFFICER Vs. SANTHI AND PRINCIPAL SESSIONS JUDGE	January 28, 2011
DISTRICT GOVERNOR ROTARY INTERNATIONAL Vs. V R BALASUBRAMANIAN	March 4, 2011
DIVA EXPORT PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS DRAWBACK	June 10, 2011
DIVINE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	April 26, 2011
DIVISIONAL MANAGER M S ROYAL SUNDRAM ALLIANCE INSURANCE COMPANY LIMITED CHENNAI Vs. NAVEETHAM	April 27, 2011
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD PONDICHERRY Vs. ANDUVAN	June 23, 2011
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. DEVARAJ	June 15, 2011
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. CHINNAMMAL	March 8, 2011
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SULOCHANA	February 7, 2011
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. K MALARKODI	October 31, 2011
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. U SELVI ALIAS TAMILSELVI	February 7, 2011
DIVISIONAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. GOWARTHAN	June 29, 2011
DIVISIONAL MANAGER THE NATIONAL INSURANCE CO LTD Vs. V KRISHNAMURTHY	April 1, 2011
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. M KANNAN	March 25, 2011
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD CUDDALORE Vs. ANJALAI	January 6, 2011
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. LINGARAJ	June 30, 2011
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. ARULAPPAN, SAGAYAMARY AND I RUFUS ANTONY LOUIS	June 13, 2011
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. C. KADIRVELU	February 1, 2011
DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAY CHENNAI Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	January 12, 2011
DIVYA Vs. SENGAMALAI	March 18, 2011
DIVYA HOSIERIES A PARTNERSHIP FIRM REPRESENTED BY ITS PARTNER S SUBRAMANI Vs. INCOME TAX SETTLEMENT COMMISSION,; COMMISSIONER OF INCOME TAX; INCOME TAX OFFICER AND THE INCOME TAX OFFICER	February 24, 2011
DIVYAR ROSSILA PRINTS INDIA PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER PALLADAM	March 21, 2011
DORAISAMI Vs. KRISHNAPPA GOUNDAR	August 3, 2011
DORAISAMY PILLAI Vs. RENGSAMI PILLAI	January 10, 2011
DORCAS MARKET MAKERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	December 23, 2011
DOROTHY THOMAS Vs. REX ARUL	July 27, 2011
DR G KRISHNAMURTHY CHENNAI Vs. THE CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU CHENNAI & OTHERS	June 15, 2011
DR VIRUTHAMBAL (RETD) D G O GANGEYAM Vs. V ALAMELU & OTHERS	April 19, 2011
DRAVIDA MUNNETRA KAZHAGAM Vs. STATE OF TAMIL NADU	September 30, 2011
DUNLOP INDIA LIMITED Vs. STATE OF TAMIL NADU	June 21, 2011
DURAI KANNU NAIDU Vs. THIRUMALAI NAIDU	April 28, 2011
DURAIKANNU NAICKER Vs. K RAMACHANDRA IYER	September 15, 2011
DURAIMOZHIVARMAN Vs. STATE OF TAMILNADU	June 7, 2011
DURAIPANDI DEVAR Vs. STATE	December 14, 2011
DURAIRAJ Vs. SRI KALIAMMAN KOIL VELIPALAYAM	September 23, 2011
DURGA Vs. R MOHAN GANESH	March 3, 2011
DURGA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	March 3, 2011
DURGAMBA MOTORS Vs. TRANSPORT COMMISSIONER	January 24, 2011
DY DIRECTOR REGIONAL OFFICE EMPLOYEES STATE INSURANCE CORPORATION Vs. COSMOPOLITAN CLUB CHENNAI	June 30, 2011
E ANBARASU Vs. UNION OF INDIA	July 6, 2011
E ASHOK KUMAR Vs. HDFC BANK LTD	April 20, 2011
E BAMILA Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	September 15, 2011
E BASKARAN Vs. STATE	July 20, 2011
E ETTIAPPAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	April 18, 2011
E GANESAN Vs. DISTRICT COLLECTOR	April 1, 2011
E GANESAN Vs. SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT DEPARTMENT AND ORS	January 22, 2011
E GANESAN AND ORS Vs. COMMISSIONER, KANCHIPURAM MUNICIPALITY AND CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT	March 29, 2011
E JEBAMANI Vs. GOVERNMENT OF TAMILNADU	April 20, 2011
E JOSHUA LIVINGSTON Vs. SENIOR DIVISIONAL RETAIL SALES MANAGER INDIAN OIL CORPORATION LIMITED TRICHY DIVISIONAL OFFICE	March 2, 2011
E K M G BAKIR ALI Vs. G SUNDARRAJ	June 20, 2011
E K PALANISAMY Vs. STATE	December 16, 2011
E MANNAMMAL Vs. GENERAL MANAGER SOUTHERN RAILWAY	June 6, 2011
E MOHAN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	January 11, 2011
E MURUGAN Vs. GENERAL MANAGER OPERATION METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD	April 26, 2011
E NAGASWAMI Vs. DISTRICT COLLECTOR COLLECTORATE CAMPUS	January 19, 2011
E NATARAJAN Vs. NALINI, DISTRICT ADI DRAVIDAR WELFARE OFFICER; D NARASIMHA VARMAN, SPECIAL TAHSILDAR	February 28, 2011
E NAZAR Vs. COMMANDANT TAMIL NADU SPECIAL POLICE	September 9, 2011
E NIRMALA Vs. ADDITIONAL SUPERINTENDENT OF POLICE PROHIBITION AND EXCISE WING DEPARTMENT	April 1, 2011
E PALANI Vs. TAMIL NADU STATE ELECTION COMMISSION	December 10, 2011
E PRABAKARAN Vs. LAKSHMI VILAS BANK LIMITED	April 11, 2011
E PRADEEP PREM KUMAR Vs. STATE OF TAMIL NADU	February 17, 2011
E PRAKASAM Vs. MUNICIPAL REGIONAL DIRECTOR	February 11, 2011
E R GOPALAKRISHNAN Vs. COMMERCIAL TAX OFFICER	February 10, 2011
E R K JEWEL MART Vs. COMMERCIAL TAX OFFICER	April 8, 2011
E RAJENDRAN Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT	March 9, 2011
E S MATHIYAN Vs. JOINT DIRECTOR OF MEDICAL AND DHARMAPURI	April 29, 2011
E S NEERAJA Vs. INDIAN BANK MYLAPORE	February 7, 2011
E SADASIVAM Vs. COMMISSIONER CORPORATION OF CHENNAI	April 8, 2011
E SANKARAN Vs. KRISHNAVENI	July 1, 2011
E SANKARAN Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT PP1 DEPARTMENT CHENNAI	February 28, 2011
E SANTHANAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION	July 20, 2011
E SARAVANAN Vs. CHAIRMAN CHENNAI PORT TRUST	February 2, 2011
E SATHISH KUMAR Vs. INSPECTOR OF POLICE	February 15, 2011
E SHAHUL HAMEED Vs. STATE BY INSPECTOR OF POLICE	March 25, 2011
E SIVAKUMAR Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE TEYNAMPET	November 18, 2011
E SIVANESAN Vs. SATHARIA AHLE SUNNATH JAMATH MOSQUE	January 10, 2011
E THANGASAMY RAJA Vs. EXECUTIVE OFFICER ETTAYAPURAM SPECIAL VILLAGE PANCHAYAT	December 13, 2011
E THASIYAN Vs. CONSERVATOR OF FORESTS THIRUNELVELI CIRCLE	November 15, 2011
E V NARAYANASAMY Vs. GOVERNMENT OF INDIA	April 25, 2011
E VANAROJA Vs. S K KRISHNAN	February 28, 2011
E VENKATESAN Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD CHENNAI	February 2, 2011
E VENUGOPAL Vs. STATE OF TAMIL NADU	August 19, 2011
E VIJAYARAJ Vs. TEACHERS RECRUITMENT BOARD	February 7, 2011
E VIMALA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, TIRUNELVELI DISTRICT, TIRUNELVELI	October 18, 2011
EAGLE FLASK INDUSTRIES PVT. LTD. Vs. BON JOUR INTERNATIONAL & ANR.	April 6, 2011
EAST INDIA TRANSPORT AGENCY Vs. DEPUTY COMMERCIAL TAX OFFICER	January 25, 2011
EASUN PRODUCTS OF INDIA P LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 11, 2011
EASUN PRODUCTS OF INDIA P LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	March 11, 2011
ECO LEAN RESEARCH AND DEVELOPMENT A S Vs. INTELLECTUAL PROPERTY APPELLATE BOARD	June 30, 2011
EDAC ENGINEERING LIMITED Vs. ASSISTANT COMMISSIONER CT	March 28, 2011
EESHA KUMAR Vs. ASSISTANT COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION	August 12, 2011
EKAMBARA ESWARAR COFFEE & WORKS AND ORS Vs. VARAMBETTRAN PROPRIETOR MANICKAM LORRY SHED	November 11, 2011
EKAMBARAM Vs. V JOTHI	August 17, 2011
EKAMBARAM Vs. STATE INSPECTOR OF POLICE	July 1, 2011
EL SHADDAI BIOLOGICALS LIMITED Vs. DRUGS CONTROLLER GENERAL I NEW DELHI	March 1, 2011
ELECTRONIC MACHINE TOOLS LIMITED Vs. POWER ENGINEERS	February 14, 2011
ELECTRONICS CORPORATION OF INDIA LIMITED CHENNAI Vs. STATE OF TAMIL NADU	July 21, 2011
ELECTROTECH ENTERPRISES GUINDY PVT LTD Vs. COMMERCIAL TAX OFFICER	March 3, 2011
ELEPHANT G RAJENDRAN Vs. TAMIL NADU ADVOCATES ASSOCIATION	April 18, 2011
ELGI EQUIPMENTS WORKERS AND STAFF UNION Vs. UNION OF INDIA	February 28, 2011
ELI ALIAS GANESAN Vs. STATE	March 22, 2011
ELISAMMA Vs. CORPORATION OF MADRAS	May 11, 2011
ELIZABETH Vs. KANNIMARIYAL; YESUMONI MARY	February 21, 2011
ELLA AMMAL Vs. KOTHAMBU AMMAL	June 30, 2011
ELOF HANSSON INDIA PVT LTD Vs. PRITHIVI SOFTECH LTD	April 11, 2011
ELUMALAI Vs. HARI KRISHNAN	April 12, 2011
ELUMALAI Vs. SUBBARAMANI	January 3, 2011
EMERALD STONE EXPORT, REPRESENTED BY ITS PARTNER ASWANI KUMAR REDDY, TS 843, EAST MAIN STREET, PUDUKKOTTAI. Vs. THE ASSISTANT COMMISSIONER (CT), FAC, PUDUKKOTTAI I ASSESSMENT CIRCLE, PUDUKKOTTAI	September 12, 2011
EMJAY CONSTRUCTIONS Vs. ASSISTANT COMMISSIONER	June 23, 2011
EMPEE INTERNATIONAL HOTEL AND RESORTS LTD Vs. JOINT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	January 12, 2011
EMPIRE EXPORTS Vs. ADDITIONAL COMMISSIONER OF CUSTOMS AND ORS	November 17, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. A SAROJA, W/O R ARUMUGAM	April 6, 2011
ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE GOVT OF TAMIL NADU CHENNAI Vs. RANJIV BATRA DIRECTOR M/S KIRAN OVERSEAS LTD	July 28, 2011
ENKEM ENGINEERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX I CHENNAI	March 7, 2011
ENNORE PORT LIMITED Vs. M/S CHETTINAD INTERNATIONAL COAL TERMINAL PRIVATE LIMITED	August 1, 2011
ENTERPRISE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS	March 3, 2011
ENTERPRISE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS EXPORTS CUSTOM HOUSE	January 7, 2011
ENTERPRISE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS EXPORTS	January 19, 2011
ENTERPRISES, MANAGING PARTNER R SURESH KUMAR Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT INDUSTRIAL DEPARTMENT AND ORS	March 22, 2011
ERODE DISTRICT BUS OWNERS ASSOCIATION Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY	June 14, 2011
ESJAYPEE IMPEX PRIVATE LIMITED Vs. JAGDISH B AHUJA	August 29, 2011
ESQUIRE TRANSLAM INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX, PONDICHERRY RANGE	March 21, 2011
ESSAKKIAMMAL Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU	December 14, 2011
ESSAR MACHINE WORKS LTD Vs. DEPUTY DIRECTOR REGIONAL OFFICE TAMIL NADU	June 7, 2011
ESSAR TELECOMMUNICATIONS HOLDINGS PRIVATE LTD. Vs. INDIA SECURITIES LIMITED	April 21, 2011
ESSAY EXPORTS Vs. COMMERCIAL TAX OFFICER	March 18, 2011
ESSEL SHYAM COMMUNICATIONS LTD Vs. ASSISTANT COMMISSIONER CT	January 28, 2011
ESWARAMURTHY Vs. SUB INSPECTOR OF POLICE TIRUPUR SOUTH POLICE STATION	January 20, 2011
ESWARI Vs. STATE OF TAMIL NADU	September 14, 2011
ETA GENERAL PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER	March 8, 2011
ETTI GOUNDER Vs. UNION OF INDIA	June 16, 2011
EUREKA FORBES LTD Vs. CHECK POST OFFICER	February 28, 2011
EXECUTIVE ENGINEER Vs. INSPECTOR OF LABOUR	November 11, 2011
EXECUTIVE ENGINEER ADMINISTRATIVE OFFICER Vs. S JEYA	January 31, 2011
EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. R MUNUSAMY	April 19, 2011
EXECUTIVE ENGINEER TWAD BOARD, MAINTENANCE DIVISION (SIRUVANI) Vs. LABOUR INSPECTOR, COONOOR, NILGIRIS	September 26, 2011
EXECUTIVE OFFICER ARULMIGHU VELLIANGIRI ANDAVAR THIRUKOIL Vs. STATE OF TAMIL NADU	January 27, 2011
EXECUTIVE OFFICER OF SRI NACHIAR DEVASTHANAM SRIVILLIPUTHUR Vs. PATTU AMMAL	November 28, 2011
EXECUTIVE OFFICER/JOINT COMMISSIONER Vs. REGISTRAR, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, (MINISTRY OF LABOUR AND EMPLOYMENT, GOVERNMENT OF INDIA) AND REGIONAL PROVIDENT FUND COMMISSIONER	January 28, 2011
F CELESTINE MARY AND R AMARANATH Vs. STATE BANK OF TRAVANCORE	November 11, 2011
F ISMAIL PILLAI ANNAVI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, MICRO, SMALL AND MEDIUM ENTERPRISES (E II 2) DEPARTMENT, INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE	September 30, 2011
F. HOFFMANN-LA ROCHE LTD. Vs. INTAS BIOPHARMACENTICALS LIMITED	December 10, 2011
FAIRLINE WORLDWIDE EXPRESS Vs. COMMISSIONER OF C. EX.	December 8, 2011
FALCON TYRES LIMITED Vs. GEODIS OVERSEAS PRIVATE LIMITED INDIA	October 31, 2011
FALCON TYRES LIMITED Vs. CHIEF COMMISSIONER OF CUSTOMS	June 17, 2011
FAMILY MANAGER DR N GUNASEKAR Vs. N SANTHA	August 5, 2011
FAREED JAMSHID ITALIA DECEASED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CITY CIRCLE VI I	August 1, 2011
FARHATH Vs. NOORUNISSA BEGUM	April 27, 2011
FDC LIMITED Vs. G NAGARAJAN	June 29, 2011
FEDBY INFORMATION SERVICES PVT LTD Vs. PRESIDING OFFICER	March 11, 2011
FELSPAR CREDIT AND INVESTMENT (P.) LTD Vs. COMMISSIONER OF INCOME TAX	August 2, 2011
FENNER INDIA LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL CHENNAI	August 10, 2011
FERANI HOTELS P LTD Vs. RAJ TRUST	March 4, 2011
FINANCIAL SOFTWARE AND SYSTEMS PVT LTD Vs. ACI WORLDWIDE CORP USA	April 12, 2011
FINANCIAL SOFTWARE AND SYSTEMS PVT LTD Vs. ACI WORLDWIDE CORP	November 8, 2011
FIRST LEASING COMPANY OF INDIA LTD Vs. ASSISTANT COMMISSIONER	June 9, 2011
FIRST LEASING COMPANY OF INDIA LTD Vs. ASSISTANT COMMISSIONER (CT) FORMERLY COMMERCIAL TAX OFFICER AND ORS	April 27, 2011
FIRST PETITIONER Vs. CHIEF ELECTION COMMISSIONER	March 28, 2011
FISHERMEN FUEL CENTRE Vs. ASSISTANT COMMERCIAL TAX OFFICER	February 22, 2011
FLORIND SHOES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, SPECIAL RANGE-VII	October 29, 2011
FLOWER TEXTILES A PARTNERSHIP FIRM Vs. INCOME TAX SETTLEMENT COMMISSION, ADDITIONAL BENCH AND ORS	February 24, 2011
FLUKA PETROLEUM Vs. COMMERCIAL TAX OFFICER	January 31, 2011
FOCUSSED CORPORATE SERVICES INDIA PVT LTD Vs. UNION OF INDIA	July 5, 2011
FOMRA AND CO Vs. ASSISTANT COMMISSIONER	January 24, 2011
FOMRA AND CO Vs. ASSISTANT COMMISSIONER CT	January 19, 2011
FOOD CORPORATION OF INDIA Vs. SRI SWARNA AND COMPANY	January 19, 2011
FOOD WORLD SUPER MARKET LTD Vs. ASSISTANT COMMISSIONER CT	February 7, 2011
FORCE 1 GUARDING SERVICES PVT LTD REP BY ITS MANAGING DIRECTOR CAPT SHIBU ISSAC Vs. THE STATE OF TAMILNADU REP BY THE SECRETARY TO GOVERNMENT HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT & OTHERS	September 29, 2011
FORD INDIA P LIMITED Vs. ASSISTANT COMMISSIONER CENTRAL EXCISE CHENNAI	April 25, 2011
FOREST EXTENSION OFFICER, FOREST EXTENSION DIVISION Vs. M BALAKRISHNAN	February 14, 2011
FORUM OF MINORITY INSTITUTIONS AND ASSOCIATIONS Vs. STATE OF TAMIL NADU	January 5, 2011
FR SEBASTIAN FERNANCIES Vs. DISTRICT FOREST OFFICER	March 23, 2011
FRAGRA INTERNATIONAL Vs. EXCISE COMMISSIONER CUM SPECIAL SECRETARY TO GOVERNMENT OF PUDUCHERRY	March 14, 2011
FRANCIS Vs. K MADHAVAN NAIR	August 24, 2011
FRANCO INDIAN PHARMACEUTICAL (P) LTD Vs. COMMERCIAL TAX OFFICER	February 3, 2011
FRIEND IN NEED SOCIETY Vs. M/S BHARAT PETROLEUM CORPORATION LTD	June 20, 2011
FRONTIER LIFELINE PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER II	October 18, 2011
G A NASIRUDDIN KHAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	January 18, 2011
G AMIRTHALINGAM Vs. SPECIAL DEPUTY COLLECTOR AND ORS	February 9, 2011
G ANIL KUMAR Vs. TAMIL NADU TRADE PROMOTION ORGANIZATION	September 26, 2011
G ANNADURAI Vs. CHAIRMAN MATHIPEETTUKUZHU TAMIL NADU LEGISLATIVE ASSEMBLY CHENNAI	April 25, 2011
G APPAVU Vs. JOINT DIRECTOR OF HIGHER SECONDARY EDUCATION	October 31, 2011
G ARUL Vs. DIRECTOR OF SCHOOL EDUCATIONAL, COLLEGE ROAD, CHENNAI	August 25, 2011
G ARUMUGAM Vs. SALEM JUNCTION CO OPERATIVE BUILDING SOCIETY	April 8, 2011
G ARUMUGHAM Vs. M PALANI	February 11, 2011
G ASHOK KUMAR Vs. SPECIAL COMMISSIONER AND TRANSPORT COMMISSIONER	July 6, 2011
G B FINANCE REP BY POWER OF ATTORNEY AGENT Vs. V JOTHI	September 19, 2011
G BALACHANDHRAN Vs. BHUVANESWARI	November 29, 2011
G BALASUBRAMANIAN Vs. ASSISTANT COMMISSIONER	June 7, 2011
G CHANDRABABU Vs. DISTRICT FOREST OFFICER THIRUPATHUR DIVISION	July 19, 2011
G CHANDRASEKARAN Vs. DIRECTOR OF SCHOOL EDUCATION	April 18, 2011
G CHANDRASEKARAN PILLAI Vs. CHAIRMAN CUM MANAGING DIRECTOR	April 5, 2011
G CHINNAPPAN Vs. REGIONAL TRANSPORT AUTHORITY	March 18, 2011
G DAMODARAN Vs. GOVERNMENT OF TAMIL NADU	February 7, 2011
G DEVADOSS Vs. REGISTRAR OF CO OPERATIVE SOCIETIES N V NATARAJAN MALIGAI	March 11, 2011
G DHANALAKSHMI Vs. SPECIAL DISTRICT REVENUE OFFICER	December 23, 2011
G G PHOTO LIMITED Vs. M/S BASE INDUSTRIES GROUP	August 9, 2011
G GANESAN Vs. SUPERINTENDENT OF POLICE THIRUVARUR THIRUVARUR DISTRICT	November 24, 2011
G GANESAN Vs. P SUNDARI	January 12, 2011
G GNANA THEEBAN Vs. GOVT OF TAMILNADU	July 14, 2011
G GNANAVALLI Vs. STATE OF TAMIL NADU	July 18, 2011
G GOPI Vs. G PALANI	January 28, 2011
G GUNASEKARAN Vs. DISTRICT EMPLOYMENT EXCHANGE OFFICER	April 27, 2011
G GURUNATHAN Vs. J MUTHULAKSHMI	April 9, 2011
G HEMALATHA Vs. AMARAVATHI	December 19, 2011
G IRUDAYASAMY Vs. CORRESPONDENT AND HEAD MASTER	April 7, 2011
G JANARTHANAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	March 17, 2011
G JAYARAMAN Vs. COMMISSIONER ALANDUR MUNICIPALITY	January 12, 2011
G JAYARAMAN Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	April 18, 2011
G JAYASUDHA Vs. THIRU T P RAJESH DISTRICT COLLECTOR THIRUVALLUR DISTRICT	January 31, 2011
G JEYARAMAN Vs. MANAGEMENT MADURAI COATS (P) LTD , PAPANASAM MILLS POST	November 4, 2011
G KAILASAM Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD NUNGAMBAKKAM	December 2, 2011
G KALIDOSS Vs. REVENUE DIVISIONAL OFFICER	February 10, 2011
G KOTHANDAPANI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	August 24, 2011
G KRISHNAVENI Vs. DIRECTOR OF ELEMENTARY EDUCATION	July 13, 2011
G KUMARA PANDIAN Vs. DISTRICT COLLECTOR VELLORE	March 14, 2011
G KUPPUMANI,; G RAMESH KUMAR AND G VISHNUKUMAR Vs. V KASTHURI RENGAN @ KUMAR; BRANCH MANGER, UNITED INSURANCE COMPANY LTD ; VARTHINI AMMAL, T M KRISHNAMOORTHY	February 3, 2011
G LALITHA Vs. G PONNURANGAM	June 7, 2011
G M VENKATAKUMAR Vs. DIRECTOR OF PUBLIC HEALTH	February 3, 2011
G MAHARAJAN ASARI Vs. G NATARAJAN ASARI	February 4, 2011
G MANI Vs. REGIONAL TRANSPORT	June 30, 2011
G MANICKAMURTHY Vs. KESAVARAYALU	April 21, 2011
G MANIMEGALAI Vs. INSPECTOR GENERAL OF REGISTRATION	April 26, 2011
G MENAKA Vs. CHIEF EDUCATIONAL OFFICER	July 20, 2011
G MUNAVAR PROP: RAHAMANIA MOTOR SERVICE KRISHNAGIRI DISTRICT Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	April 18, 2011
G MURUGAN Vs. STATE BY THE INSPECTOR OF POLICE	April 6, 2011
G MURUGAN Vs. SECRETARY TO GOVERNMENT SMALL SCALE INDUSTRIES DEPARTMENT	June 14, 2011
G MURUGESAN Vs. PRINCIPAL AMBEDKHAR GOVT LAW COLLEGE	June 7, 2011
G MURUGESAN Vs. LICENSING AUTHORITY, THE REGIONAL TRANSPORT OFFICER	January 4, 2011
G MUTHUKRISHNAN Vs. SPECIAL DISTRICT REVENUE OFFICER	April 1, 2011
G NANDHAKUMAR Vs. D SENTHIL	June 22, 2011
G NATESAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, TAMIL NADU HOUSING BOARD, ACCOUNTS OFFICER AND TREASURY OFFICER	July 21, 2011
G NEELA Vs. SUPERINTENDENT OF POLICE KANCHIPURAM DISTRICT	April 29, 2011
G NEELAMEGAM Vs. STATE REP BY THE INSPECTOR OF POLICE VENGANUR POLICE STATION ARIYALUR DISTRICT	October 29, 2011
G NITHYANADAM Vs. COMMERCIAL TAX OFFICER PEELAMEDU NORTH CIRCLE CORPORATION COMPLEX	March 23, 2011
G P RUDHRASHAN Vs. TAMIL NADU SLUM CLEARANCE BOARD	August 23, 2011
G PADMAPRIYA Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT	June 15, 2011
G PALANI Vs. BANK OF BARODA	June 28, 2011
G PALANIVEL Vs. STATE INSPECTOR RAILWAY PROTECTION FORCE	March 16, 2011
G PARAMASIVAM Vs. SUB DIVISIONAL MAGISTRATE REVENUE DIVISIONAL OFFICER, MADURAI	July 11, 2011
G PITCHANDI Vs. STATE OF TAMILNADU	February 15, 2011
G PONNAMMAL Vs. DIRECTOR OF MEDICAL, RURAL HEALTH SERVICE	August 5, 2011
G POOSATHURAI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI, CHIEF EXECUTIVE OFFICER	November 2, 2011
G PRAKASAM Vs. SECRETARY TO GOVERNMENT	April 12, 2011
G R K NAIDU Vs. STATE BY INSPECTOR OF POLICE	February 11, 2011
G RADHAKRISHNAN Vs. SPECIAL TAHSILDAR LA	September 19, 2011
G RAJAMANIKAM Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT SECRETARIAT	August 5, 2011
G RAM KUMAR Vs. DIRECTOR, DIRECTORATE OF RURAL DEVELOPMENT	April 6, 2011
G RAMACHANDRAN Vs. REVENUE DIVISIONAL OFFICER KANCHEEPURAM	February 10, 2011
G RAMASAMI Vs. GOVERNMENT OF TAMIL NADU	May 11, 2011
G RAMASUBBU Vs. DEPUTY INSPECTOR GENERAL OF POLICE	August 10, 2011
G RAMESH Vs. R SURUTHIK	April 20, 2011
G RANGANATHAN Vs. SPECIAL OFFICER V KALLIPALAYAM PRIMARY AGRICULTURAL CO OPERATIVE BANK	April 12, 2011
G RENGARAJAN Vs. STATE OF TAMILNADU	April 20, 2011
G RENGARAJAN ALIAS RAVI Vs. K N S GOPAL	February 3, 2011
G ROSALIN Vs. PRINCIPAL, HOLY CROSS COLLEGE (AUTONOMOUS) AND REGISTRAR, BHARADHIDHASAN UNIVERSITY	July 29, 2011
G RUDRAPPA Vs. UDHAGAMANDALAM MUNICIPALITY	July 11, 2011
G S CHANDRA SEKAREN Vs. COLLECTOR KANCHEEPURAM DISTRICT	September 30, 2011
G S ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	June 17, 2011
G S INFOTECH Vs. COMMISSIONER OF CUSTOMS	April 28, 2011
G S INFOTECH Vs. COMMISSIONER OF CUSTOMS	January 19, 2011
G S INFOTECH Vs. COMMISSIONER OF CUSTOMS SEAPORT	March 17, 2011
G S INFOTECH Vs. COMMISSIONER OF CUSTOMS	March 15, 2011
G S M P KHADRI Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF TAMIL NADU	January 7, 2011
G SADAGOPAN Vs. SPECIAL COMMISSIONER LAND REFORMS	June 7, 2011
G SAMBANDAM Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	April 26, 2011
G SAMBANDAM Vs. COMMISSIONER MUNICIPAL ADMINISTRATION	March 4, 2011
G SAMBANDAN Vs. CORPORATION OF CHENNAI	March 1, 2011
G SANTHANAM Vs. REVENUE DIVISIONAL OFFICER	February 10, 2011
G SARADHA Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	October 12, 2011
G SARALA Vs. B RANGANTHAN	February 10, 2011
G SARASWATHY Vs. DIRECTOR GENERAL OF POLICE	July 6, 2011
G SARAVANAKUMAR Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	April 18, 2011
G SARAVANAN Vs. COMMISSIONER OF POLICE TRICHY	April 6, 2011
G SASIKUMAR Vs. STATE TRANSPORT AUTHORITY	April 27, 2011
G SEETHA DEVI Vs. R GOVINDRAJ	February 4, 2011
G SELVA Vs. DIRECTOR OF COLLEGIATE EDUCATION	March 4, 2011
G SELVARAJ Vs. PRESIDING OFFICER	July 28, 2011
G SELVIN STEPHEN Vs. DEPUTY INSPECTOR GENERAL OF POLICE TECHNICAL SERVICES POLICE TELECOMMUNICATION BRANCH CHENNAI	December 13, 2011
G SENTHILKUMAR Vs. GOVERNMENT OF TAMIL NADU	July 21, 2011
G SENTIL SELVAN Vs. PRESIDING OFFICER, LABOUR COURT, TRICHY AND MANAGEMENT, ALAGIRI SPINNING AND WEAVING MILLS (P) LTD	December 15, 2011
G SHIVAKUMAR Vs. CHIEF COMMISSIONER OF INCOME-TAX	September 7, 2011
G SIJALA Vs. M PRABHU	November 23, 2011
G SIVAKUMAR Vs. SANTHANALAKSHMI	March 24, 2011
G SRIDHAR Vs. DIVISION ENGINEER HIGHWAYS	February 9, 2011
G SRIDHARAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT	January 19, 2011
G SRIDHARAN Vs. STATE OF TAMIL NADU	June 16, 2011
G SRINIVASAN Vs. ADDITIONAL DIRECTOR OF TECHNICAL EDUCATION (POLYTECHNIC), DIRECTORATE OF TECHNICAL EDUCATION, GUINDY, CHENNAI, INDIA CEMENTS EDUCATIONAL TRUST, SANKAR NAGAR, TIRUNELVELI DISTRICT	October 13, 2011
G SRINIVASAN Vs. CHAIRPERSON ADJUDICATING AUTHORITY UNDER PREVENTION OF MONEY LAUNDERING ACT	April 1, 2011
G SUNDAR Vs. COMMISSIONER CORPORATION OF CHENNAI	March 30, 2011
G SURESH KUMAR Vs. O L MUTHU	February 11, 2011
G THANDAVAMOORTHY Vs. STATE BY INSPECTOR OF POLICE	March 23, 2011
G THANGIAH Vs. STATE OF TAMIL NADU	February 14, 2011
G UDAYAKUMAR Vs. TELECOM CHENGALPATTU SSA REP BY ITS GENERAL MANAGER CHENNAI	November 24, 2011
G VASANTHI Vs. EXECUTIVE ENGINEER AND ADMINISTRATION OFFICER	August 8, 2011
G VASUDEVAN Vs. STATE OF TAMIL NADU	October 11, 2011
G VEERALAKSHMI Vs. STATE OF TAMILNADU	December 23, 2011
G VEERAN Vs. REGISTRAR UNIVERSITY OF MADRAS	July 8, 2011
G VELMURUGAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER VIRUDHUNAGAR DISTRICT	December 23, 2011
G VENKATACHALAM Vs. MADHIVANAN DISTRICT COLLECTOR	June 7, 2011
G VENKATESAN Vs. VICE CHANCELLOR MADRAS UNIVERSITY	August 5, 2011
G VETRIVEL Vs. STATION MASTER SINGAPORE AIRLINES	August 22, 2011
G VICTOR JESUDOSS CORRESPONDENT ELM FABRICIUS HIGHER SECONDARY SCHOOL PURASWALKKAM, CHENNAI Vs. DIRECTOR OF SCHOOL EDUCATION D P I COMPLEX, NUNGAMBAKKAM CHENNAI	November 10, 2011
G VIJI Vs. STATE	January 31, 2011
G VINCENT RETIRED PHARMACIST Vs. PRINCIPAL ACCOUNTANT GENERAL	August 12, 2011
G. JAYARAMAN Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI AND OTHERS	April 18, 2011
G.B. ENGINEERING ENTERPRISES (P.) LTD. Vs. ASSTT. COMMR. OF C. EX.	July 28, 2011
G.K. STEEL AND ALLIED INDUSTRIES PVT., LTD., REP. BY ITS DIRECTOR MR. K. NARAYANASAMY S.F. NO. 68/9, TRICHY ROAD, THAMARAIPADI, DINDIGUL Vs. STATE OF TAMIL NADU, REP. BY SECRETARY TO GOVERNMENT, COMMERCIAL TAXES DEPARTMENT, FORT ST. GEORGE, MADRAS-9,	December 7, 2011
GAJENDRA SWA MILL Vs. ADDL PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND CHAIRMAN STATE LEVEL COMMITTEE	January 10, 2011
GALADA FINANCE LIMITED Vs. M/S PUKRAJ JAIN AND SONS	November 23, 2011
GALAXY EDUCATIONAL HEALTH CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	February 14, 2011
GAMMON INDIA LIMITED THROUGH ITS AUTHORISED SIGNATORY P A DATAR Vs. NANDA KUMAR	March 4, 2011
GAMMON INDIA LTD Vs. SANKARANARAYANA CONSTRUCTION PVT LTD	November 30, 2011
GAMMON INDIAN LIMITED Vs. CORPORATION OF CHENNAI THROUGH ITS COMMISSIONER RAJESH LAKHONI CHENNAI	April 6, 2011
GANAPATHI MILLS Vs. SUPERINTENDING ENGINEER VIRUDHUNAGAR ELECTRICITY DISTRIBUTION	August 11, 2011
GANAPATHY TRANSPORTS Vs. SENIOR MANAGER CHENNAI PETROLEUM CORPORATION LTD [A GROUP COMPANY OF INDIAN OIL CORPORATION LTD ]	August 9, 2011
GANDHI Vs. PRESIDING OFFICER, LABOUR COURT	October 13, 2011
GANESAN Vs. AATHIMOOLA PANDITHAN	August 23, 2011
GANESAN Vs. KAYALVIZHI AND ORS	November 3, 2011
GANESAN & ANOTHER Vs. STATE REP BY THE INSPECTOR OF POLICE CHENNAI	April 28, 2011
GANESH STEEL ROLLING MILLS LTD Vs. ASSISTANT COMMISSIONER (CT)	March 4, 2011
GANESHAN Vs. STATE BY INSPECTOR OF POLICE	February 17, 2011
GANGA HARINARAYANAN Vs. K PATTAMMAL	January 21, 2011
GANNON DUNKERLY AND CO LTD Vs. D BABU REDDY PROPRIETOR SRINIVASA CONSTRUCTIONS	March 16, 2011
GANNON DUNKERLY AND COMPANY LIMITED Vs. K AMAR BABU	August 10, 2011
GASKET INDIA PRIVATE LIMITED VADAPALANI CHENNAI Vs. SECRETARY DEPARTMENT OF COMMERCIAL TAX GOVERNMENT OF TAMILNADU CHENNAI	June 24, 2011
GAYATRI GARMENTS Vs. SMT S VALAMBAL ASSISTANT COMMISSIONER OF CUSTOMS REFUNDS	March 15, 2011
GEETHA Vs. R PERUMAL	January 19, 2011
GEETHA Vs. A K DHAMODHARAN	June 28, 2011
GEMINI COMMUNICATIONS LTD Vs. SISTANT COMMISSIONER OF INCOME TAX COMPANIES CIRCLE II 2	March 29, 2011
GEMMA BRIDGET DSILVA Vs. CHAIRPERSON CHILD WELFARE COMMITTEE CHENNAI	April 5, 2011
GENERAL INSURANCE AGENTS WELFARE ASSOCIATION Vs. CHAIRMAN INSURANCE REGULATORY DEVELOPMENT	February 8, 2011
GENERAL MANAGER (OPERATIONS) TAMIL NADU MERCANTILE BANK LTD Vs. DEPUTY COMMISSIONER AND C KANAGASABAI	January 28, 2011
GENERAL MANAGER LAW SOUTHERN RAILWAY MOOR MARKET COMPLEX Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT	July 19, 2011
GENERAL MANAGER SOUTHERN RAILWAY CHENNAI Vs. R THANGARAJA	December 7, 2011
GENERAL MANAGER STATE BANK OF INDIA Vs. J ALAGESWARAN	July 8, 2011
GENERAL MANAGER THE CANNANNORE SPINNING AND WEAVING MILLS MAHE Vs. CONTROLLING AUTHORITY FOR MAHE KARAIKAL	February 1, 2011
GENERAL MANAGER THE TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LIMITED Vs. D F FATHIMA	March 8, 2011
GENERAL MANAGER THINA BOOMI NEWS PAPER Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRSTUITY	November 4, 2011
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD., NAGERCOIL REGION, NAGERCOIL Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI AND ANR.	December 13, 2011
GENERAL MANAGER,SIVAGANGAI DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED, KARAIKUDI, SIVAGANGAI DISTRICT Vs. ASSISTANT COMMISSIONER OF LABOUR & TAMIL NADU LAW OFFICER	November 11, 2011
GENERAL SECRETARY Vs. MANAGEMENT	December 10, 2011
GENERAL SECRETARY DOCTORS ASSOCIATION FOR SOCIAL EQUALITY CHENNAI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE DIRECTOR OF MEDICAL SERVICES COMPLEX DMS CHENNAI	February 7, 2011
GEORGE Vs. STATE	June 24, 2011
GEORGE Vs. RAMAN	March 10, 2011
GEORGE OAKES LIMITED Vs. DEPUTY COMMISSIONER OF WEALTH TAX SPECIAL RANGE I	July 13, 2011
GERALD LOBO Vs. GEETHA DAVIS	July 18, 2011
GHALIB PASHA Vs. STATE	January 11, 2011
GIRDHARILAL CHANDAK AND BROS Vs. S MEHDI ISPAHANI	August 2, 2011
GLADYS DEVAVARAM Vs. S SUBBIAH SIVAPPA	June 28, 2011
GLOBAL POLY BAGS INDUSTRIES P LTD Vs. APPELLATE ASSISTANT COMMISSIONER C T	January 5, 2011
GLORY BAI Vs. S K A NOORJAKAN BEEVI	March 2, 2011
GMMCO LIMITED Vs. GOVERNMENT OF TAMIL NADU	April 25, 2011
GMMCO LIMITED Vs. GOVERNMENT OF TAMIL NADU	December 20, 2011
GNANAPRAKASAM Vs. STATE OF TAMIL NADU THROUGH ITS SECRETARY CHENNAI	February 1, 2011
GNANASEKARAN Vs. GOVINDHA AMMAL	August 25, 2011
GNANASOUNDARI Vs. VAIRAKANNAN	March 14, 2011
GNANAWATHI Vs. SECRETARY, HOME (PRISON IV) DEPARTMENT	December 8, 2011
GO GO INTERNATIONAL Vs. COMMERCIAL TAX OFFICER FAC TIRUPUR	January 11, 2011
GOJAN EDUCATIONAL TRUST Vs. REGISTERING OFFICER CUM COLLECTOR	January 22, 2011
GOJAY AGRO FOOD INDUSTRIES Vs. COMMERCIAL TAX OFFICER MAIN	August 11, 2011
GOKILA Vs. M/S SREE ANANDHAKUMAR MILLS LTD	March 24, 2011
GOKUL BUILDERS AND ESTATES (MADRAS) LTD. Vs. COMMERCIAL TAX OFFICER, ALWARPET ASSESSMENT CIRCLE, CHENNAI	October 19, 2011
GOLDEN SIZING MILLS Vs. UNION OF INDIA MINISTRY OF LABOUR AND EMPLOYMENT DEPARTMENT NEW DELHI	July 25, 2011
GOLDEN SUN HOTEL AND BEACH RESORTS Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF PROHIBITION AND EXCISE	January 4, 2011
GOLDEN VATS PRIVATE LTD Vs. TAMIL NADU STATE MARKETING CORPORATION LTD TASMAC	April 26, 2011
GOMATHY (DIED) AND ORS Vs. RAJESWARAN	January 25, 2011
GOMATHY MILLS PRIVATE LIMITED TIRUNELVELI DISTRICT Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 28, 2011
GOODWILL TEAM PAPER LIMITED Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION	January 28, 2011
GOODYEAR INDIA LIMITED Vs. M/S NORTAN INTECH RUBBERS P LTD	June 10, 2011
GOPI Vs. H DAVID	January 7, 2011
GOPIMANJUNATH Vs. A S PRAKASH RAO	November 23, 2011
GOPINATH ALAIS MUTHUKUMARASWAMY THIAGARAJAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT AND SPECIAL TAHSILDAR (LAND ACQUISITION ADI-DRAVIDAR WELFARE CIRCLE-I)	July 5, 2011
GOVERNMENT OF ANDHRA PRADESH AND EXCISE OFFICER AND GOVERNMENT OF ANDHRA PRADESH, COLLECTOR Vs. T SRINIVASAN	January 21, 2011
GOVERNMENT OF TAMIL NADU Vs. NANDAGOPAL	February 22, 2011
GOVERNMENT OF TAMILNADU Vs. C MURUGESAN	February 22, 2011
GOVINDA NAIDU (DIED) AND ORS Vs. KRISHNAN AND ORS	February 2, 2011
GOVINDA NAIDU DIED Vs. KRISHNAN	January 2, 2011
GOVINDAMMAL Vs. COMMISSIONER OF POLICE COMMISSIONER OFFICE Ï¿½ GREATER CHENNAI EGMORE CHENNAI	March 8, 2011
GOVINDAMMAL Vs. MAHARANI	September 27, 2011
GOVINDAMMAL Vs. MURUGESAN	April 18, 2011
GOVINDAN Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT	July 26, 2011
GOVINDAN ASARI Vs. GOVINDASAMY CHETTIAR	June 17, 2011
GOVINDARAJ Vs. RAMADOSS	March 10, 2011
GOVINDARAJALU NAIDU Vs. VADUGANATHAN (DECEASED) RAMESH	February 18, 2011
GOVINDASAMY GOUNDER Vs. ANNAMALAI	February 8, 2011
GOVINDER R CHORDIA Vs. SHANTI LAL P	July 7, 2011
GOVT TECHNICAL EMPLOYEES UNION FOR BLIND Vs. STATE OF TAMILNADU	June 14, 2011
GOWRAPPAN Vs. SANTHOSH BABU	July 11, 2011
GOWTHAM JANGRA Vs. DEPUTY SUPERINTENDENT OF POLICE EOW II ANNA NAGAR	August 19, 2011
GRAMAPHONE CO OF INDIA LIMITED CHENNAI Vs. COMMERCIAL TAX OFFICER VALLUVARKOTTAM ASSESSMENT CIRCLE	March 10, 2011
GRANDSTONE PRODUCTS Vs. DEPUTY COMMERCIAL TAX OFFICER	February 10, 2011
GREAT OFFSHORE LIMITED Vs. CHENNAI PORT TRUST	September 28, 2011
GREEN PEACE CONSTRUCTION PVT LTD Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY CHENNAI	March 15, 2011
GTN ENTERPRISES LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	February 24, 2011
GTN ENTERPRISES LIMITED Vs. SUPERINTENDENT REGULATED MARKET COMMITTEE	October 14, 2011
GUINDY INDUSTRIAL ESTATE INFRASTRUCTURE UPGRADATION COMPANY GARMENT COMPLEX II Vs. M/S GURUMURTHY ENGINEERING ENTERPRISES CIVIL ENGINEERING CONTRACTORS	March 29, 2011
GULAB BASHA Vs. INSPECTOR GENERAL OF REGISTRATION	March 3, 2011
GULZAR BEGUM Vs. LOK ADALAT TAMIL NADU STATE LEGAL SERVICES AUTHORITY	March 24, 2011
GUNASEKARAN Vs. SUPERINTENDENT OF POLICE, KARUR DISTRICT	December 7, 2011
GURUMURTHY Vs. MUTHU NARAYANAN	September 29, 2011
GURUNATHAN Vs. KUMARESAN	August 9, 2011
GURUSAMY Vs. MANICKARAJ DECEASED	February 14, 2011
GURUSAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	January 28, 2011
GURUSANKAR Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE	August 2, 2011
H A KADER PONDICHERRY Vs. UNION OF INDIA UNION TERRITORY OF PONDICHERRY	July 14, 2011
H MARIYAM BEEVI Vs. SECRETARY TO GOVERNMENT	June 27, 2011
H NAVRATHANMAL LUNKAR, PROPRIETOR, K K CREDIT CORPORATION Vs. STATE OF TAMIL NADU	August 22, 2011
H NITHYA Vs. ADDITIONAL SECRETARY	August 3, 2011
H PRAKASH RAO Vs. COMMISSIONER OF POLICE	March 16, 2011
H RAHOTHUMAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD	June 28, 2011
H RAMALINGAM ALIAS KUMAR Vs. R JEYABANU	August 17, 2011
H S GANGADHAR Vs. DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI	April 29, 2011
H SUNDARADOSS Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES	February 14, 2011
H THIAGARAJ Vs. MARYAMMAL	March 22, 2011
HABEEB Vs. LUCIA	January 20, 2011
HAJEE N SHEIK ISHAK Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD AND ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD	August 4, 2011
HAJI B PAKKIR MOHAMMED Vs. SECRETARY TO GOVERNMENT	August 9, 2011
HAJI SATTAR Vs. ASSISTANT COMMISSIONER	February 9, 2011
HAJI SATTAR AND SONS Vs. STATE TRADING CORPORATION OF INDIA LIMITED	March 31, 2011
HALLMARK INDUSTRIES Vs. TAHSILDAR TAMBARAM	January 28, 2011
HAMEER SULTAN AND ORS Vs. PUVIYARASU @ JAGANATHAN AND ORS	September 28, 2011
HAMOSONS APPARELS PVT LTD Vs. JOINT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	January 20, 2011
HAMS INDIA Vs. ASSISTANT COMMISSIONER OF CUSTOMS CHENNAI	February 3, 2011
HANSARAJSAXENA Vs. STATE BY THE INSPECTOR OF POLICE	July 27, 2011
HANUMAN WEAVING FACTORY Vs. COMMISSIONER OF CUSTOMS AND DEPUTY COMMISSIONER OF CUSTOMS	June 8, 2011
HAPPY HOTELS Vs. DIRECTOR OF TOURISM PUDUCHERRY	February 2, 2011
HAPPY HOTELS Vs. DIRECTOR OF TORUISM	March 11, 2011
HARDROCK FABRICATION PRIVATE LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER	June 10, 2011
HARI AND COMPANY Vs. ST ANTONYS TRADERS	February 28, 2011
HARI CFS Vs. UNION OF INDIA	February 4, 2011
HARI PIPES POLLACHI Vs. STATE OF TAMIL NADU	June 10, 2011
HARI STEEL RE ROLLING MILLS Vs. ASSISTANT COMMISSIONER	February 18, 2011
HARIDASON Vs. JANAKIRAM BANTHALU TRUST MADURANTHAKAM	June 30, 2011
HARIHAR ALLOYS PRIVATE LIMITED Vs. SUPERINTENDING ENGINEER PUDUKOTTAI ELECTRICITY DISTRIBUTION CIRCLE, TANGEDCO (FORMERLY TNEB), PUDUKOTTAI	September 5, 2011
HARIHARAN POLY PACKS Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED	January 3, 2011
HARSHA CONSTRUCTIONS Vs. V JAYAKUMAR	March 14, 2011
HARYANA SUPREME MARKETING COMPANY Vs. M/S EURO INDIA SHOES MADRAS PVT LTD	March 31, 2011
HASAN AMMAL Vs. STATE	July 1, 2011
HASAN AMMAL Vs. STATE OF TAMILNADU	February 11, 2011
HASINA BEGAM Vs. SHEIK DAWOOD	June 30, 2011
HAYA SYSTEMS INDIA PVT LTD Vs. DON CONSRUCTION CHEMICALS INDIA LTD	April 27, 2011
HEADMISTRESS AND CORRESPONDENT PUDUCHERRY Vs. UNION TERRITORY OF PUDUCHERY	April 7, 2011
HEAVY VEHICLES FACTORY EMPLOYEES UNION Vs. UNION OF INDIA	November 30, 2011
HEMALATHA DOLIA Vs. RAJAMMAL	June 13, 2011
HEMANTH Vs. STATE	March 8, 2011
HILDA MERCY Vs. M KUTRALINGAM I A S	February 2, 2011
HIMACHAL EXIM Vs. ADDITIONAL COMMISSIONER OF CUSTOMS DEPB	January 12, 2011
HINDU NADARGAL SHENBAGAKKUTTI VAHAIRA DAYATHIGAL SANGAM SIVAKASI, REPRESENTED BY ITS PRESIDENT T.D RAJENDRAN Vs. DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT	July 7, 2011
HINDUSTAN AERONAUTICS LTD Vs. STATE OF TAMIL NADU	December 13, 2011
HINDUSTAN CONSTRUCTION COMPANY LTD Vs. STATE OF TAMIL NADU	March 10, 2011
HINDUSTAN CONSTRUCTION COMPANY LTD Vs. JOINT COMMISSIONER CT CHENNAI CENTRAL DIVISION	March 1, 2011
HINDUSTAN CONSTRUCTIONS COMPANY Vs. TRANSPORT COMMISSIONER	March 31, 2011
HINDUSTAN PETROLEUM CORPORATION LTD Vs. S M M MOHIDEEN WAKF ALAL AULAD	April 18, 2011
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. GOVERNMENT OF TAMIL NADU	April 27, 2011
HIRACHAND Vs. DILIP K SHAH	March 28, 2011
HIS HOLINESS SADAGOPA RAMANUJA PEDDA JEEYANGAR AND PEDDA JEEYANGAR Vs. COMMISSIONER, H R AND C E , ADMINISTRATION DEPARTMENT AND ORS	April 8, 2011
HOE LEONG CORPORATION LTD. Vs. VAISHNOVI INFRASTRUCTURE ENGINEERING (P) LTD.	April 27, 2011
HONEY KNITWEAR A PARTNERSHIP FIRM, PARTNER S SUBRAMANI Vs. INCOME TAX SETTLEMENT COMMISSION, ADDITIONAL BENCH, COMMISSIONER OF INCOME TAX-III, INCOME TAX OFFICER, RACE COURSE AND INCOME TAX OFFICER	February 24, 2011
HONEYWELL ELECTRICAL DEVICES AND SYSTEMS INDIA LTD Vs. COMMERCIAL TAX OFFICER CHENNAI	February 3, 2011
HOSPIRAA MARKETING Vs. COMMERCIAL TAX OFFICER	February 15, 2011
HOTEL AGASTHIYA PRIVATE LTD Vs. PRINCIPAL DISTRICT COURT	December 9, 2011
HOTEL CHINNASS Vs. TAMILNADU KALVI KAPPU ARAKKATTALAI REGISTERED TRUST REPRESENTED CHENNAI	August 9, 2011
HOTEL SARAVANA BHAVAN Vs. DEPUTY LABOUR INSPECTOR	September 8, 2011
HOTEL SOORYA INTERNATIONAL Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE	December 22, 2011
HOTEL SRI KARPAGA VINAYAKA Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 28, 2011
HUAVEI TELECOMMUNICATIONS INDIA PRIVATE LIMITED Vs. SUPERINTENDENT OF CUSTOMS AUTHORISED OFFICER	June 29, 2011
HUMBI HEMA GOODA Vs. M/S THE TAMILNADU STATE TRANSPORT CORPORATION CBE LTD	September 30, 2011
HUSNA ENTERPRISES Vs. TAMILNADU SALEX TAX APPELLATE TRIBUNAL	February 25, 2011
HUSSAIN & SONS Vs. STATE OF TAMIL NADU	December 2, 2011
HYDROAIR TECTONICS PCD LTD Vs. M/S SIRUPOOLUVAPATTI COMMON EFFLUENT	March 11, 2011
I C I C I LOMBARD GENERAL INSURANCE COMPANY LTD Vs. CHINNAVEL	April 18, 2011
I JAHEERALI Vs. COMMISSIONER OF INCOME TAX APPEALS	April 20, 2011
I K KANNIAPPAN Vs. SECRETARY TO GOVERNMENT FINANCE PENSION DEPARTMENT GOVERNMENT OF TAMIL NADU CHENNAI	November 21, 2011
I KADHER BASHA Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST AND HEAD OF FOREST FORCE CHENNAI	February 2, 2011
I KAMALANATHAN Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA MUMBAI	March 10, 2011
I MAHENDRA KUMAR NAHAR Vs. E RAVINDRAN	August 23, 2011
I RICHARDSON Vs. GOVERNMENT OF TAMIL NADU	February 18, 2011
I SHANMUGADURAI Vs. SUPERINTENDING ENGINEER TNEB	January 22, 2011
I SIRIYA PUSHPAM Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI	August 9, 2011
I SUBRAMANIAN Vs. C KUPPAMMAL	July 18, 2011
I VINCENT REETHA Vs. S JUSTINE PRABU	March 24, 2011
ICICI BANK LIMITED Vs. M/S FAB N FABRICS TIRUPUR	April 29, 2011
ICICI BANK LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	October 11, 2011
ICICI LOMBARD GENERAL INSURANCE CO LTD MUMBAI Vs. A PUSHPA	June 13, 2011
ICICI LOMBARD GENERAL INSURANCE CO LTD, THROUGH DIVISIONAL MANAGER Vs. M GOMATHI	October 18, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. CHINNAVEL	April 18, 2011
IDOL OF A M KAMAKALA KAMESHWARAR TEMPLE Vs. SRI SIDDARAJA MANICKA PRABHA TEMPLE	April 26, 2011
IDOL OF SRI BHOOLOGANATHASWAMY Vs. N KANAGASABAPATHY PILLAI	January 10, 2011
IFFCO TOKIO GENERAL INS CO LTD Vs. N KALARANI	March 22, 2011
IFFCO TOKIO GENL INSURANCE CO LTD Vs. R SELLAMUTHU	January 12, 2011
IL SUNG CONSTRUCTION PVT LTD Vs. SIVAKUMAR	March 3, 2011
IMAGE SOLUTIONS Vs. COMMISSIONER OF CUSTOMS	March 10, 2011
IMAGE SOLUTIONS Vs. COMMISSIONER OF CUSTOMS	February 24, 2011
IMPERIAL GRANITES PVT LTD Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT	June 20, 2011
IMRAVUL SHAIK Vs. STATE	May 4, 2011
IN DEFENCE OF ENVIRONMENT AND ANIMALS Vs. PRINCIPLE CHIEF CONSERVATOR OF FOREST	April 7, 2011
IN DEFENCE OF ENVIRONMENT AND ANIMALS Vs. STATE OF TAMILNADU	December 9, 2011
IN RE: CLARO INDIA LIMITED Vs. STATE	April 27, 2011
IN RE: J AND B SOFTWARE PRIVATE LIMITED, PRINCE INFOCITY Vs. STATE	June 9, 2011
IN RE: LIFESIZE COMMUNICATIONS INDIA PRIVATE LIMITED Vs. STATE	June 15, 2011
IN RE: PREMA, VIJAYALAKSHMI, CHITRA AND SATHEESH Vs. STATE	October 18, 2011
IN RE: THE KTM JEWELLERY LIMITED Vs. STATE	March 7, 2011
IN RE; G KANNIAPPAN, REGIONAL MANAGER Vs. STATE	July 19, 2011
INCOME TAX OFFICER Vs. R. SOUNDARARAJAN	April 29, 2011
IND BARATH POWERGENCOM Vs. REVENUE DIVISIONAL OFFICER	August 4, 2011
INDI SHOPEE PRIVATE LIMITED Vs. AUTHORIZED OFFICER UNION BANK OF INDIA	June 15, 2011
INDIA CEMENTS LIMITED CHENNAI Vs. STATE OF TAMIL NADU	September 22, 2011
INDIAN ADDITIVES LTD EXPRESS HIGHWAY MANALI Vs. DEPUTY COMMISSIONER OF INCOME TAX COMPANY CIRCLE II 3	November 10, 2011
INDIAN AGRICULTURAL RESEARCH INSTITUTE REGIONAL STATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER	June 7, 2011
INDIAN BANK Vs. DEBTS RECOVERY TRIBUNAL	August 9, 2011
INDIAN BANK Vs. S MAHESWARI	January 11, 2011
INDIAN BANK Vs. NIPPON ENTERPRISES SOUTH	March 8, 2011
INDIAN BANK EMPLOYEES ASSOCIATION Vs. PRESIDING OFFICER CHENNAI	April 29, 2011
INDIAN BANK EMPLOYEES UNION Vs. M A ZUBAIDA AMMAL SINCE DECEASED	March 30, 2011
INDIAN BANK VOLUNTARY RETIREESÏ¿½ WELFARE ASSOCIATION REGISTERED Vs. INDIAN BANKS ASSOCIATION	October 14, 2011
INDIAN COMMERCE AND INDUSTRIES CO LTD Vs. B V S S MANI DECEASED	October 18, 2011
INDIAN GARNET SAND COMPANY PVT LTD Vs. STATE OF TAMIL NADU	January 20, 2011
INDIAN INSTITUTE OF TECHNOLOGY Vs. PRESIDING OFFICER	February 2, 2011
INDIAN OIL CORPORATION LTD Vs. LAKSHMI SUBRAHMANYAM	September 27, 2011
INDIAN OVERSEAS BANK Vs. T GOVINDARAJ, THIRUCHENDUR MURUGAN SPINNING MILLS	November 2, 2011
INDIAN OVERSEAS BANK Vs. EMPLOYEES STATE INSURANCE CORPORATION	June 7, 2011
INDIAN OVERSEAS BANK AWARD STAFF AND OFFICERS SC ST WELFARE ASSOCIATION Vs. INDIAN OVERSEAS BANK	September 8, 2011
INDIAN OVERSEAS BANK DINDIGUL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION CHOKKIKULAM	December 12, 2011
INDIAN OVERSEAS BANK EMPLOYEES TRADE UNION Vs. INDIAN OVERSEAS BANK	October 19, 2011
INDIAN OVERSEAS BANK SALEM MAIN BRANCH Vs. EMPLOYEES STATE INSURANCE CORPORATION	August 2, 2011
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED Vs. OFFICIAL LIQUIDATOR	August 9, 2011
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LTD Vs. OFFICIAL LIQUIDATOR	January 19, 2011
INDIAN SYNTANS INVESTMENTS PVT LTD Vs. POWER GRID CORPORATION OF INDIA LTD	November 24, 2011
INDIRA Vs. STATE	December 14, 2011
INDIRA GANDHI Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT	September 8, 2011
INDIRA SAMRAJ Vs. ARULMIGHU SRI HANUMAR VEERESWARAM	November 14, 2011
INDO GERMA PRODUCTS LIMITED Vs. ASSISTANT COMMISSIONER (CT)	September 19, 2011
INDO SHELL AUTOMOTIVE SYSTEMS INDIA P LTD Vs. TANGEDCO	July 1, 2011
INDRA RAJA Vs. JOHN YESURETHINAM ALIAS DURAI	November 9, 2011
INDUS CITYSCAPES CONSTRUCTIONS PVT LTD REP BY ITS MANAGING DIRECTOR MEGHARAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX AND COMMISSIONER OF INCOME - TAX	March 22, 2011
INDUS MOTORS CO LTD Vs. STATE	September 14, 2011
INDUS TOWERS LIMITED Vs. BABU SUPERINTENDENT OF POLICE KRISHNAGIRI	February 4, 2011
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	September 6, 2011
INSIGHT COMMUNICATIONS Vs. APPELLATE DEPUTY COMMISSIONER AAC: CT:III	March 8, 2011
INSPECTOR OF POLICE P SARAVANAN Vs. K C PALANISAMY	October 14, 2011
INSPECTOR OF POLICE,MANAPARAI POLICE STATION,MANAPARAI AND ORS Vs. SHANMUGANATHAN AND ORS	September 19, 2011
INTER CHRISTIAN MISSION MIDDLE SCHOOL Vs. UNION OF INDIA	July 29, 2011
INTERNATIONAL FLAVOURS AND FRAGRANCES INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE, CENTRAL-III	July 12, 2011
IP RINGS LTD MARAIMALAI NAGAR Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI	February 11, 2011
IRUDAYARAJ Vs. SECRETARY TO GOVERNMENT TAPCO DEPARTMENT CHENNAI	February 8, 2011
IRUTHAYA AMALA KUMARI S Vs. DIRECTOR OF MATRICULATION SCHOOLS CUDDALORE	March 10, 2011
ISAKKI RAJA Vs. STATE	February 2, 2011
ISG NOVASOFT TECHNOLOGIES LIMITED Vs. GAYATRI BALASAMY	April 26, 2011
ISLAMIC WELFARE ASSOCIATION Vs. WAKF TRIBUNAL	September 5, 2011
ISRAVEL Vs. CHIEF EDUCATIONAL OFFICER, DISTRICT EDUCATIONAL OFFICER	July 15, 2011
IVRCL INFRASTRUCTURE AND PROJECTS LIMITED Vs. BEFESA AGUA	September 21, 2011
IVRCL INFRASTRUCTURES & PROJECTS LIMITED Vs. ALANDUR MUNICIPAL CORPORATION	October 20, 2011
J A KARUNANITHI Vs. DISTRICT COLLECTOR THIRUVANNAMALAI DISTRICT COLLECTORATE	April 21, 2011
J AARTHI Vs. A HARSHAN	July 5, 2011
J ABBAI Vs. MANAGEMENT TNSTC LTD KUMBAKONAM	August 1, 2011
J AERONIMUSE Vs. M ARULAPPAN	January 19, 2011
J BALAJI Vs. REVENUE DIVISIONAL OFFICER	March 30, 2011
J BELLI GOWDER Vs. N M PAMBA GOWDER	June 29, 2011
J CHANDRIKA Vs. REGIONAL DIRECTOR INDIAN RAILWAYS CATERING AND TOURISM CORPORATION LTD	April 19, 2011
J CHRISTIYANA BHAGYAVATHI Vs. COMMISSIONER OF LABOUR,	January 25, 2011
J DAVID Vs. ASSISTANT ENGINEER O AND M	April 19, 2011
J DORAIBABU Vs. STATE OF TAMIL NADU	April 29, 2011
J DURAIMUNUSAMY Vs. STATE	April 6, 2011
J E KANNADY Vs. JOINT SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, DEPARTMENT OF ELEMENTARY EDUCATION, GOVERNMENT OF INDIA AND CHAIRMAN, JAN SHIKSHAN SANSTHAN	July 4, 2011
J FRANKLIN Vs. STATE OF TAMIL NADU	April 12, 2011
J IRUDAYARAJ Vs. SECRETARY TO GOVERNMENT AND ORS	February 8, 2011
J ISON Vs. CHIEF ENGINEER AND SUPERINTENDING ENGINEER, PROCUREMENT AND ADMINISTRATION, TUTICORIN THERMAL POWER STATION, TAMIL NADU ELECTRICITY BOARD	April 8, 2011
J JAYAKRISHNAN Vs. COLLECTOR AND REVENUE DIVISIONAL OFFICER	June 9, 2011
J JAYALALITHA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX CENTRAL CIRCLEII NUNGAMBAKKAM CHENNAI	June 27, 2011
J JEBA MARY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	March 11, 2011
J JEBAGIFTSON Vs. SECRETARY AND CORRESPONDENT (CHAIRMAN) INFANT JESUS COLLEGE OF ENGINEERING	June 14, 2011
J JEYA Vs. DISTRICT VIGILANCE COMMITTEE, CHAIRMAN AND DISTRICT COLLECTOR AND RANI	February 23, 2011
J JEYAKUMAR Vs. CHAIRMAN CHENNAI PORT TRUST	February 28, 2011
J JOHN ROSE Vs. MAMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 3, 2011
J JOSEPH RAJ Vs. BABY JEROMA	September 16, 2011
J JOSHUVA Vs. REVENUE DIVISIONAL OFFICER	February 2, 2011
J K K NATARAJA DENTAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA	August 16, 2011
J KAMALANATHAN Vs. SUPERINTENDENT OF POLICE SPECIAL BRANCH CID CHENNAI	November 22, 2011
J KANNAN AND M SANTHOSHKUMAR Vs. SECRETARY TO GOVERNMENT, FOREST AND ENVIRONMENT DEPARTMENT AND ORS	January 28, 2011
J KUPPUSAMY Vs. COLLECTOR REVENUE DEPARTMENT	July 11, 2011
J LOGANATHAN Vs. PRINCIPAL LABOUR COURT	July 26, 2011
J M CHANDRASEKARAN Vs. KRISHNAMURTHY	October 18, 2011
J M RICHARD Vs. CHURCH OF SOUTH INDIA SYNOD	December 14, 2011
J MAHALAKSHMI Vs. STATE OF TAMIL NADU	December 14, 2011
J MAHESWARI Vs. BALARAMAN	November 28, 2011
J MANOVA Vs. REGISTRAR OF THE UNIVERSITY OF MADRAS	June 6, 2011
J MURUGAN Vs. COLLECTOR, DEPUTY DIRECTOR OF MINES AND MINERALS AND ORS	June 16, 2011
J MURUGESAN Vs. SECRETARY TO GOVERNMENT	January 20, 2011
J NAGARAJAN Vs. DISTRICT COLLECTOR THIRUVANNAMALAI	March 2, 2011
J PRAHALATHAN AND ORS Vs. COMMISSIONER, THANJAVUR MUNICIPALITY, GANDHIJI ROAD, THANJAVUR	November 21, 2011
J PREMA Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	June 20, 2011
J PRIYA Vs. TAHSILDAR THENI, CHINNA PANDIAN AND FATHIMA RANI	November 1, 2011
J RADHA Vs. FEDERAL BANK LTD	June 24, 2011
J RAJA Vs. REVENUE DIVISIONAL OFFICER KANCHEEPURAM	January 11, 2011
J RAJAN BABU Vs. UNION OF INDIA	August 30, 2011
J RAJENDRAN Vs. STATE OF TAMIL NADU	November 8, 2011
J RAJIV SUBRAMANIAN Vs. PANDIYAS	June 14, 2011
J ROBY Vs. DISTRICT COLLECTOR, KANYAKUMARI, KANYAKUMARI DISTRICT	August 11, 2011
J S AMARNATH Vs. UNION OF INDIA	July 8, 2011
J S RAMYA Vs. COMMISSIONER CORPORATION OF CHENNAI RIPON BUILDING	April 8, 2011
J SEKAR AND ORS Vs. R VIJAYAKUMAR AND ORS	September 30, 2011
J SELVARAJ Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT	August 26, 2011
J SHAJI Vs. CHAIRMAN AND COMMISSIONER CHENNAI	June 23, 2011
J SHINY Vs. SUPERINTENDENT OF POLICE, KANYAKUMARI DISTRICT, NAGERCOIL	December 19, 2011
J SIVAKUMAR Vs. INSPECTOR GENERAL/COMMISSIONER OF POLICE COIMBATORE CITY	July 21, 2011
J SUNDER ALIAS SUNDARAM Vs. STATE	July 22, 2011
J THIRUKUMARAN Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	June 7, 2011
J V CORPORATION Vs. GRINDER CARE ENTERPRISES P LTD	July 28, 2011
J VALSAMMA Vs. P KASTHURI	November 4, 2011
J VENKATRAMAN ALIAS VENKATRAMANAN Vs. K VENU	March 4, 2011
J VIJAYAKUMAR Vs. STATE OF TAMILNADU	February 9, 2011
J VINCENT Vs. T L NARAYANAMOORTHY	April 26, 2011
J YOGESWARI Vs. DISTRICT COLLECTOR AND TAHSILDAR	June 8, 2011
J. N. KRISHNAN Vs. BRANCH MANAGER, CANARA BANK, ARAVENU BRANCH	July 1, 2011
JACOB CHERIAN Vs. CHAIRMAN, TUTICORIN PORT TRUST, SECRETARY, KERALA STATE	August 24, 2011
JAGADAMBAL Vs. SANKARI	January 19, 2011
JAGAJOTHI SPINNING MILLS Vs. V JAYACHANDRAN	July 15, 2011
JAGANNATHAN Vs. RAMACHANDRAN	August 22, 2011
JAGATHGURU TEXTILES MILLS P LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	October 21, 2011
JAI @ JAYAKUMAR; ILAYARAJA; KRISHNAN AND RAJINI Vs. STATE BY INSPECTOR OF POLICE	March 25, 2011
JAI BHAVANI TRADERS Vs. COMMISSIONER OF CUSTOMS	April 29, 2011
JAI BHAWANI TRADERS Vs. COMMISSIONER OF CUSTOMS	April 27, 2011
JAI BHAWANI TRADERS Vs. COMMISSIONER OF CUSTOMS	February 2, 2011
JAI BHAWANI TRADERS Vs. COMMISSIONER OF CUSTOMS	February 24, 2011
JAI BHAWANI TRADERS VILLAGE KAHARAHARA (KURKUTHIYA) Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORTS), ADDITIONAL COMMISSIONER OF CUSTOMS, (GROUP-7B) AND DIRECTOR GENERAL OF FOREIGN TRADE AND EX-OFFICIO, ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF COMMERCE AND INDUSTRY, DEPARTMENT OF COMMERCE	June 17, 2011
JAI MAA DURGA TRADERS Vs. COMMISSIONER OF CUSTOMS	February 24, 2011
JAI MAA DURGA TRADERS Vs. COMMISSIONER OF CUSTOMS	February 22, 2011
JAI MAA DURGA TRADERS Vs. COMMISSIONER OF CUSTOMS	February 28, 2011
JAI MAA DURGA TRADERS Vs. COMMISSIONER OF CUSTOMS	March 14, 2011
JAI MAA DURGA TRADERS Vs. COMMISSIONER OF CUSTOMS	April 11, 2011
JAI RENGA MILLS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, REGIONAL OFFICER	September 5, 2011
JAI RENGA MILLS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION	September 6, 2011
JAI SRI ENTERPRISES Vs. TAMIL NDU ADI DRAVIDAR HOUSING AND DEVELOPMENT CORPORATION LTD	July 11, 2011
JAINUL ARABU AND ORS Vs. SUNGUNAN ALIAS MUTHURAMALINGAM AND ORS	November 3, 2011
JAMALUDEEN Vs. MUHAMMED HANEEBA	September 30, 2011
JAMILA BEEVI Vs. K MARIAMMAL	April 20, 2011
JAMUNA RANI Vs. MEENAMBAL	August 26, 2011
JANAB OMS ABDUL BASITH ALIM SAHIB Vs. O M S SHEIK UDHUMAN ALIM SAHIB, HASSAN MAGDHOOM ALIM SAHIB, TAMIL NADU WAKF BOARD	August 23, 2011
JANAB S SIKANDAR Vs. JANAB M ASANAR	October 12, 2011
JANAKI Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	August 19, 2011
JAWAHAR MILLS LIMITED Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	June 7, 2011
JAWAHARLAL INSTITUTE OF POSTGRADUATE MEDICAL EDUCATION AND RESEARCH Vs. INCOME TAX OFFICER	April 28, 2011
JAY SHREE TEA AND INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF LABOUR	August 19, 2011
JAYA AND MINOR AASVIGA Vs. KARTHIKEYAN AND ORIENTAL INSURANCE COMPANY LIMITED	November 14, 2011
JAYABALAN Vs. COMMISSIONER COMMUNE PANCHAYAT THIRUNALLAR	August 8, 2011
JAYAKAR JOSEPH Vs. B RAVEENDRA BOSE	March 30, 2011
JAYAKIRSHNA FLOUR MILLS P LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE	January 22, 2011
JAYAKRISHNAN Vs. MALA	August 16, 2011
JAYAKUMAR Vs. STATE OF TAMIL NADU REP BY INSPECTOR OF POLICE MADURAI DISTRICT	February 22, 2011
JAYAKUMAR Vs. STATE BY THE INSPECTOR OF POLICE	March 3, 2011
JAYALAKSHMI Vs. STATE OF TAMIL NADU	February 8, 2011
JAYALAKSHMI TRADERS/ JAYALAKSHMI MODERN RICE MILL Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION	November 16, 2011
JAYAM FOUNDATIONS Vs. TAMIL NADU ELECTRICITY BOARD	April 18, 2011
JAYAPAL Vs. STATE BY INSPECTOR OF POLICE	January 5, 2011
JAYAPAUL MOHAN Vs. M ASOKAN ASSISTANT EXECUTIVE ENGINEER	December 1, 2011
JAYARAMA KOUNDER DIED Vs. GANESAN	February 3, 2011
JAYARAMA REDDIAR Vs. STATION HOUSE OFFICER GINGEE POLICE STATION	January 4, 2011
JAYARAMA REDDIAR Vs. NARAYANASAMY REDDIAR ALIAS DURAIRAJ REDDIAR	June 17, 2011
JAYARAMAN Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION	March 16, 2011
JAYARAMU Vs. STATE OF TAMIL NADU	April 20, 2011
JAYARANI Vs. M ANJALATCHI	July 28, 2011
JAYASHREE Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION	April 25, 2011
JAYASIMHALU Vs. ST MONICS PRIMARY SCHOOL	August 19, 2011
JAYAVEERAN Vs. K ANTONY	February 1, 2011
JEAN MARE DANIEL BISCH Vs. LARCHER ANTONIE MARIE JULES DESIRE	March 15, 2011
JEERA BEHGAM Vs. HOME SECRETARY THE GOVERNMENT OF TAMIL NADU CHENNAI	December 23, 2011
JEETSTEX ENGINEERING LTD Vs. VIJAYA BANK	March 1, 2011
JEFFREY MATHURANAYAGAM Vs. ASHA	April 28, 2011
JEGADEESH Vs. STATE	December 21, 2011
JEPPIAAR EDUCATIONAL TRUST Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU REVENUE DEPARTMENT	August 24, 2011
JEPPIAR Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH	September 6, 2011
JERINA BEGUM Vs. V SULTAN ABDUL KADAR	March 31, 2011
JEROME DURAIRAJ Vs. COMMANDANT T N SPECIAL POLICE IV BATTALION	August 19, 2011
JESU ADIMAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE KOODANKULAM POLICE STATION	February 10, 2011
JESUS CALLS Vs. CHAIRMAN AND MANAGING DIRECTOR	June 13, 2011
JET AIRWAYS INDIA LTD Vs. SECRETARY DEPARTMENT OF LABOUR	July 14, 2011
JEYA ALIAS JAYAGURU AND ORS Vs. STATE	December 1, 2011
JEYA ENGINEERING WORKS Vs. COMMERCIAL TAX OFFICER	September 7, 2011
JEYABAL Vs. STATE BY INSPECTOR OF POLICE	July 18, 2011
JIJU SILK MILLS Vs. COMMISSIONER OF CUSTOMS EXPORTS	April 29, 2011
JINOS BASHEER Vs. GOVERNMENT OF PUDUCHERRY	August 16, 2011
JOHN PRABHAKAR Vs. INSPECTOR OF POLICE SCB CHENNAI	June 20, 2011
JOHN PREMKUMAR Vs. T SELVAM	November 18, 2011
JOHN TRADERS, SAROJA SUNDARSINGH AND J SUNDARSINGH Vs. SECRETARY, (COMMERCIAL TAX (G) DEPARTMENT), DISTRICT REGISTRAR, (DEPUTY CHIT REGISTRAR), PALAI MATHA CHIT FUNDS (P) LTD AND A GNANAVEL	July 26, 2011
JOHNSON ASHIRWATHAM Vs. P RAJAN	September 30, 2011
JOINT COMMISSIONER EXECUTIVE OFFICER Vs. EMPLOYEES PROVIDENT FUNDS	June 7, 2011
JOINT DIRECTOR OF SCHOOL EDUCATION Vs. C LESLEY JAYASEELAN	February 23, 2011
JOSEPH Vs. PUNIDHA AAROKIA ANNAI PERAALAYAM	July 21, 2011
JOSEPH SAVARIRAJAN AND ORS Vs. STATE OF TAMILNADU AND ORS	November 30, 2011
JOSEPH SUJI Vs. EXECUTIVE ENGINEER BATLAGUNDU TAMIL NADU ELECTRICITY BOARD DINDIGUL DISTRICT	August 24, 2011
JOSEPHINE Vs. THERASA AMMAL	August 25, 2011
JOTHI Vs. SECRETARY TO THE GOVERNMENT, STATE OF TAMIL NADU	December 8, 2011
JOTHIAMMAL AND ORS Vs. VEERAMMAL AND ORS	December 21, 2011
JOYCE AROCKIA MARY Vs. MANAGING DIRECTOR METRO WATER AND SEWERAGE BOARD CHENNAI	January 31, 2011
JTV CABLES Vs. PRINCIPAL ADVISOR, TELECOM REGULATORY AUTHORITY OF INDIA (TRAI)	August 24, 2011
JUBAIDA UMMAL Vs. S ABDUL AZEES	February 25, 2011
JUSTICE Y VENKATACHALAM JUDGE HIGH COURT MADRAS RETD Vs. UNION OF INDIA	September 28, 2011
JUSTIN XAVIER Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AT NAGERCOIL, EXECUTIVE OFFICER SPECIAL GRADE TOWN PANCHAYAT	November 3, 2011
JYOTHI S BABU Vs. DIRECTOR GENERAL OF POLICE	April 11, 2011
K 6636 PARUVAI PRIMARY AGRICULTURAL COOPERATIVE BANK Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	January 25, 2011
K A CHELLAPPAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	February 23, 2011
K A DURAI VENKATTA RAJA Vs. COMMISSIONER LAND ADMINISTRATION CHENNAI	April 11, 2011
K A INFRASTRUCTURE PRIVATE LIMITED Vs. DIRECTOR (ITA-I) CENTRAL BOARD OF DIRECT TAXES	October 28, 2011
K A MURUGAN S/O AYYAVU Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, USILAMPATTI AT THIRUMANGALAM, MADURAI DISTRICT PRESIDING OFFICER, CO-OPERATIVE TRIBUNAL, PRINCIPAL DISTRICT COURT	August 11, 2011
K A MUSTHAFA Vs. CHIEF MINISTER GOVERNMENT OF TAMIL NADU	August 30, 2011
K A SHABU Vs. DISTRICT REVENUE OFFICER STAMPS DIVISION CHENNAI	March 22, 2011
K A SHANMUGAM Vs. TAMILARASI	September 23, 2011
K A SYED KHADER OLI Vs. SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT CHENNAI	November 29, 2011
K A SYED KHADER OLI Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT	June 20, 2011
K ALAGAR Vs. K CHITHIRAISELVAM AND ORS	November 22, 2011
K ALLIMUTHU Vs. COMMISSIONER PANCHAYAT UNION	March 31, 2011
K AMBIKA Vs. R RAMALINGAM	November 9, 2011
K AMIRTHAM Vs. REGIONAL TRANSPORT AUTHORITY ERODE DISTRICT ERODE	June 24, 2011
K AMMAYAPPAN Vs. STATE OF TAMIL NADU	July 20, 2011
K ANBALAGAN Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI AND ORS	November 1, 2011
K AROKIA NATHAN Vs. SENIOR REGIONAL MANAGER NORTH	July 25, 2011
K ARULKUMAR Vs. CHAIRMAN CUM DIRECTOR GENERAL OF POLICE TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD	March 16, 2011
K ARUMUGAM Vs. ELUMALAI	March 30, 2011
K ASHOKAN Vs. DISTRICT COLLECTOR KANCHEEPURAM	June 20, 2011
K AVANASIAPPAN Vs. MANAGEMENT OF THEKKALUR PRIMARY AGRICULTURAL CO OPERATIVE BANK	December 20, 2011
K AYISHA BEGUM Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	February 3, 2011
K B PUNNIYAKOTTI Vs. SECRETARY HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	December 22, 2011
K B TULASIDOSS Vs. TAMIL NADU ELECTRICITY BOARD	January 5, 2011
K BABU Vs. COLLECTOR THIRUVALLUR	January 3, 2011
K BABU Vs. ASSISTANT DIRECTOR KHADI AND VILLAGE INDUSTRIES BOARD TIRUNELVELI DISTRICT	February 2, 2011
K BALAKRISHNAN Vs. STATE	April 19, 2011
K BALASUBRAMANIAN Vs. CITREX PRODUCTS LIMITED	April 7, 2011
K BALASUBRAMANIAN Vs. P PADMA RAJENDRAN	June 10, 2011
K BALASUNDARAM Vs. SWAMINATHAN	November 30, 2011
K BALU Vs. R RAMESH	April 29, 2011
K BASKARAN Vs. SUPERINTENDENT ENGINEER AND ASSISTANT ENGINEER, TNEB	March 22, 2011
K BHANUMATHI Vs. KUPPUSAMY	November 16, 2011
K BHUVANESWARI Vs. TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM LTD VELLORE REGION	January 27, 2011
K C KALAIKOVAN Vs. COMMISSIONER REVENUE ADMINISTRATION	January 20, 2011
K C PALANISWAMY Vs. STATE OF TAMIL NADU	October 19, 2011
K CHANDRAMOHEN Vs. BAR COUNCIL OF INDIA	March 17, 2011
K CHELLIAH DINDIGUL DISTRICT Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE DINDIGUL	November 30, 2011
K CHINNAIAH Vs. STATE OF TAMIL NADU	January 3, 2011
K CHINNASAMY Vs. SECRETARY TO GOVERNMENT	June 23, 2011
K CHINNATHAMBI Vs. S SHANMUGAM	January 19, 2011
K CHRISTO JAYAKUMAR Vs. K SUJAYAKUMARI	March 2, 2011
K DASARATHAN Vs. RAJESH LAKHANI I A S COMMISSIONER CORPORATION OF CHENNAI	December 9, 2011
K DEVAN Vs. DISTRICT FOREST OFFICER NILGIRIS SOUTH DIVISION	December 15, 2011
K DEVANESAN Vs. SUPERINTENDENT OF POLICE KANCHEEPURAM DISTRICT	October 10, 2011
K DEVIER Vs. STATE OF TAMIL NADU	June 6, 2011
K DHANALAKSHMI Vs. GOVERNMENT OF TAMIL NADU	November 8, 2011
K DHANPAL Vs. K P DAMODARAN	July 22, 2011
K DIRAVIANATHAN Vs. UNIVERSITY GRANTS COMMISSION, BAHADURSHAN ZAFAR MARG	February 10, 2011
K DURAIKANNU Vs. STATE OF TAMIL NADU	July 1, 2011
K DURAISAMY Vs. P RAMAMOORTHY	April 12, 2011
K DURGADEVI Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, SECRETARIAT	August 24, 2011
K ELANGOVAN Vs. R BALAKRISHNAN	June 17, 2011
K ELANGOVAN Vs. DIVISIONAL SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE, INSPECTOR, RAILWAY PROTECTION FORCE	August 5, 2011
K ELUMALAI Vs. MANAGING DIRECTOR AND ORS	March 3, 2011
K ELUMALAI Vs. REGIONAL TRANSPORT OFFICER	February 10, 2011
K G FABRIKS LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	March 11, 2011
K G K GANESAMOORTHY Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	January 4, 2011
K G MUTHUVENKATESWARAN Vs. DHIVYA	June 13, 2011
K G SIVAKUMAR Vs. DIRECTOR GENERAL OF POLICE MADRAS	June 17, 2011
K G SUNDARAM Vs. STATE	June 27, 2011
K GEETHA Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION CHEPAUK	December 19, 2011
K GNANAMOORTHY Vs. SECRETARY TO GOVERNMENT MICRO SMALL AND MEDIUM ENTERPRISES E1 2 DEPARTMENT	September 15, 2011
K GOMATHI Vs. ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER PENSION	June 7, 2011
K GOPALAN Vs. MUTHULAKSHMI	June 30, 2011
K GOPALRAM Vs. A MUTHUMARI	August 22, 2011
K GOPI Vs. GOVERNMENT OF TAMIL NADU	March 10, 2011
K GOVIND KAMARAJAR Vs. DIRECTOR OF SCHOOL EDUCATION	August 2, 2011
K HARIKRISHNAN Vs. REVENUE DIVISIONAL OFFICER THIRUTHANI	January 25, 2011
K INDIRANI Vs. K MANJULA	July 22, 2011
K ITHAYAGANTHAN Vs. STATE OF TAMIL NADU	June 22, 2011
K J RAJAN Vs. GENERAL MANAGER CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	March 9, 2011
K JAYAKUMAR Vs. DEPUTY DIRECTOR OF FIRE AND RESCUE SERVICES AND DIRECTOR STATE TRAINING CENTRE	January 22, 2011
K JAYALAKSHMI SECRETARY AIDED PRIMARY SCHOOL CHINNAKANGIYANUR Vs. DIRECTOR OF ELEMENTARY EDUCATION	June 27, 2011
K JAYANTHI Vs. G A RAJAKUMAR	April 27, 2011
K JAYARAMAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	April 18, 2011
K JAYARAMAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	January 5, 2011
K JEYABARATHI Vs. SECRETARY TO GOVERNMENT	April 26, 2011
K JIJI BAI ALIAS PUSHPAMMAL Vs. SURESHKUMAR KANKARIYA	January 31, 2011
K JOTHIMUTHU Vs. STATE INSPECTOR OF POLICE	March 1, 2011
K K 123 IRDHUKOTTAI PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD Vs. PRESIDING OFFICER	February 23, 2011
K K CHOCKALINGAM Vs. COMMISSIONER AND DIRECTOR, DIRECTORATE OF TECHNICAL EDUCATION	November 29, 2011
K K KARUPPANNAN Vs. SECRETARY GANDHI CENTENARY MEMORIAL MIDDLE SCHOOL	July 20, 2011
K K MADASAMY Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, MANAGEMENT OF HINDUSTAN COLLEGE OF ARTS AND SCIENCE	September 28, 2011
K K NANJAPPAN Vs. STATE OF TAMILNADU	January 4, 2011
K K P SPINNIN MILLS Vs. TAMIL NADU ELECTRICITY BOARD	June 7, 2011
K K PERUMALSAMY Vs. TAMIL NADU ELECTRICITY BOARD	February 24, 2011
K K RAMESH Vs. SUKUMARAN ASSISTANT COMMISSIONER OF POLICE LAW AND ORDER	February 10, 2011
K K RITHA Vs. GOVERNMENT OF PUDUCHERRY	March 21, 2011
K K SUBRAMANIAM Vs. COMMISSIONER POLLACHI MUNICIPALITY POLLACHI	March 7, 2011
K K THIRUMURUGAN Vs. INSPECTOR GENERAL OF REGISTRATION	January 6, 2011
K KAILASAM Vs. PRESIDING OFFICER	September 8, 2011
K KALAIKUMAR Vs. STATE OF TAMIL NADU	December 13, 2011
K KALAVATHI Vs. GOVT OF TAMILNADU	January 6, 2011
K KALIAMMAL Vs. DISTRICT COLLECTOR, DISTRICT REVENUE OFFICER	July 15, 2011
K KALVIKARASAN Vs. STATE OF TAMIL NADU	August 11, 2011
K KAMARAJ Vs. CHIEF EXECUTIVE OFFICER TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD	July 22, 2011
K KANAGAMMAL Vs. CHANDRAN ALIAS G MANI	July 1, 2011
K KANDASAMY Vs. SECRETARY TO GOVERNMENT	August 4, 2011
K KANDASAMY Vs. DISTRICT COLLECTOR VILLUPURAM	March 23, 2011
K KANDASAMY Vs. DISTRICT EDUCATIONAL OFFICER; ASSISTANT ELEMENTARY	August 17, 2011
K KANIMOZHI Vs. DIRECTOR OF MEDICAL EDUCATION	July 7, 2011
K KANJI Vs. STATE OF TAMIL NADU	January 28, 2011
K KANTHAVEL Vs. TAMIL NADU ELECTRICITY BOARD	January 24, 2011
K KARUPPASAMY Vs. SECRETARY, K NATARAJAPILLAI	October 31, 2011
K KARUPPASAMY SERVAI Vs. BEGAM K ABDUL BEEVI	January 22, 2011
K KARUPPAYEE Vs. COMMISSIONER; EXECUTIVE ENGINEER, TAMILNADU SLUM CLEARANCE BOARD; ASSISTANT DIRECTOR, DISTRICT LAND RECORD AND SURVEY DEPARTMENT	March 21, 2011
K KASILINGAM Vs. DISTRICT COLLECTOR	January 31, 2011
K KATHAVARAYAN Vs. TAHSILDAR KANCHEEPURAM TALUK	February 22, 2011
K KESAVARAJ Vs. STATE OF TAMIL NADU	January 24, 2011
K KOLANDAN Vs. M MURUGESAN & OTHERS	March 29, 2011
K KRISHNAN Vs. DEPUTY REGISTER OF CO OPERATIVE SOCIETIES	November 14, 2011
K KRISHNAN Vs. ADDITIONAL REGISTRAR OF CO OPERATIVE SOCIETIES	November 11, 2011
K KRISHNASAMY Vs. E REGIONAL TRANSPORT OFFICER	March 22, 2011
K KUNJAPPAN Vs. N MUTHUSAMY	October 28, 2011
K KUPPAN Vs. REVENUE DIVISIONAL OFFICER	April 19, 2011
K KUPPAN Vs. REGIONAL TRANSPORT OFFICER	April 8, 2011
K KUTTY Vs. HANS RAJ VARMA, I A S	December 19, 2011
K L PARTHASARATHY Vs. G SITALAKSHMI	August 2, 2011
K LAKSHMANAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 4, 2011
K LAKSHMI Vs. M DHARMARAJ	March 15, 2011
K LAKSHMI Vs. S K SRIDHAR & OTHERS	February 18, 2011
K LAKSHMI Vs. SECRETARY TO GOVERNMENT	September 6, 2011
K LAKSHMI Vs. STATE	December 7, 2011
K M BALASUBRAMANIAM Vs. C LOGANATHAN	July 13, 2011
K M BENEDICT CRIZAL Vs. STATE OF TAMIL NADU	January 4, 2011
K M BENEDICT CRIZAL Vs. STATE OF TAMIL NADU	August 11, 2011
K M H SULTAN AJMAL SHA Vs. JAYA	October 18, 2011
K M RAMASAMY Vs. THANGAVEL	August 25, 2011
K M SARAVANAKUMAR Vs. AUTHORIZED OFFICER PUNJAB NATIONAL BANK	February 10, 2011
K M SUDALAIMUTHU Vs. ASSISTANT COMMISSIONER	April 27, 2011
K M VENKATAKRISHNAN Vs. SECRETARY PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT	July 12, 2011
K M VISVANATHAN Vs. TAMIL NADU STATE MARKETING CORPORATION LTD TASMAC	April 11, 2011
K MAHALAKSHMI DECEASED Vs. T RAJASEKARAN	June 17, 2011
K MALA Vs. S VASU	February 18, 2011
K MALLIKA Vs. REVENUE DIVISIONAL OFFICER	January 12, 2011
K MANI Vs. STATE	March 3, 2011
K MANI Vs. M D JAYAVEL	June 10, 2011
K MANI Vs. DISTRICT FOREST OFFICER	June 16, 2011
K MANICKAM Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENTS	August 22, 2011
K MANICKAM Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	March 8, 2011
K MANIVNNAN Vs. ELECTION COMMISSION OF INDIA	April 1, 2011
K MANOHARAN Vs. PRINCIPAL SECRETARY PLANNING DEVELOPMENT AND SPECIAL INITIATIVES DEPARTMENT	July 26, 2011
K MANOHARAN Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT CHENNAI	November 17, 2011
K MANOHARAN Vs. PRINCIPAL SECRETARY, PLANNING DEVELOPMENT AND SPECIAL INITIATIVES DEPARTMENT AND DIRECTOR EVALUATION AND APPLIED RESEARCH DEPARTMENT	July 26, 2011
K MANONMANI Vs. DISTRICT COLLECTOR, COMMISSIONER, PANCHAYAT UNION, MANAGER (P AND GS), LIFE INSURANCE CORPORATION OF INDIA, PENSION AND GROUP SCHEMES DEPARTMENT AND BLOCK DEVELOPMENT OFFICER	July 13, 2011
K MARAGATHAM Vs. V MOHAN, S/O M VENKATACHALAPATHY	December 23, 2011
K MASI RETIRED ASSISTANT PROJECT OFFICER Vs. DISTRICT COLLECTOR COLLECTORATE TRICHIRAPALLI	November 2, 2011
K MATHIVANAN Vs. DISTRICT COLLECTOR COIMBATORE	February 14, 2011
K MEENAKSHI SUNDARAM Vs. MANAGING DIRECTOR CHENNAI	March 1, 2011
K MEENAKUMARI Vs. INCOME TAX OFFICER CITY WARD VII	July 13, 2011
K MEENAMBIGAI Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT, DINDIGUL	October 18, 2011
K MOHAN Vs. STATE OF TAMIL NADU	January 24, 2011
K MOHANDAS Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION CHENNAI	February 28, 2011
K MOULANA Vs. ASSISTANT ENGINEER AND TAMIL NADU ELECTRICITY BOARD	August 4, 2011
K MUNIYAN Vs. MRS K MUNIMMAL	September 13, 2011
K MURALI Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT	August 24, 2011
K MURUGA BOOPATHI AND ORS Vs. G RAMAR; C PANNERSELVAM; S GNANAVADIVEL AND ORS	August 11, 2011
K MURUGAN Vs. DEPUTY TAHSILDAR GUMMIDIPOONDI	April 21, 2011
K MURUGAN Vs. GOVERNMENT OF TAMILNADU	January 28, 2011
K MURUGANANDAM Vs. DISTRICT MAGISTRATE	August 22, 2011
K MURUGANANDHAM Vs. DIRECTOR RURAL DEVELOPMENT DEPARTMENT CHENNAI	April 11, 2011
K MURUGESAN Vs. DEPUTY COMMISSIONER/ EXECUTIVE OFFICER COIMBATORE DISTRICT	March 31, 2011
K MURUGESWARI Vs. TAMIL NADU STATE ELECTION COMMISSION	June 6, 2011
K MUTHU Vs. GOVERNMENT OF TAMIL NADU	March 28, 2011
K MUTHUKUMARASWAMY Vs. STATE OF TAMIL NADU	February 2, 2011
K MUTHULAKSHMI Vs. SPECIAL SECRETARY TO GOVERNMENT CUM CHAIRMAN STATE TRANSPORT AUTHORITY	February 28, 2011
K MUTHULAKSHMI Vs. K LAKSHMIAMMAL	August 18, 2011
K MUTHUSAMY Vs. COLLECTOR ARIYALUR DISTRICT	June 24, 2011
K MUTHUSAMY Vs. K V K SUBRAMANIAM	March 2, 2011
K MUTHUSAMY Vs. S BALASUBRAMANIAN	February 21, 2011
K N ANBALAGAN Vs. SECRETARY DEPARTMENT OF FOREST CHENNAI	April 18, 2011
K N MOHAN RAJ Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)	April 9, 2011
K N THANGAVEL Vs. REGISTRAR REGISTRATION DEPARTMENT	August 16, 2011
K NAGARAJAN Vs. COLLECTOR AND TAHSILDAR	August 12, 2011
K NARAYANAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT, TIRUNELVELI, SECRETARY TO GOVERNMENT OF TAMIL NADU	October 20, 2011
K NARAYANASAMY Vs. DISTRICT COLLECTOR CHENNAI DISTRICT	November 24, 2011
K NARENDRA Vs. COMMISSIONER OF CUSTOMS (SEAPORT-IMPORT),; ADDITIONAL COMMISSIONER OF CUSTOMS AND; DIRECTOR GENERAL OF FOREIGN TRADE AND EX-OFFICIO ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF COMMERCE AND INDUSTRY DEPARTMENT OF COMMERCE	April 28, 2011
K NATARAJAN Vs. GOPALASUNDARI	September 6, 2011
K NATARAJAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION	July 25, 2011
K NATHAN, S/O KARUPPIAH (LATE) Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA	April 12, 2011
K NEDUNCHELIAN Vs. ATOMIC ENERGY EMPLOYEE CONSUMER CO OPERATIVE STORES LTD	May 11, 2011
K NEELAMEGAM Vs. STATE REP. BY THE DIRECTOR GENERAL NATIONAL INVESTIGATION AGENCY INDIA	November 4, 2011
K NEELAMEGAM Vs. DURGAMOORTHI REVENUE DIVISIONAL OFFICER SIVAGANGAI	December 16, 2011
K O BHUPATHY Vs. SECRETARY TO GOVERNMENT EDUCATIONAL DEPARTMENT	March 3, 2011
K P A NALLAMOHAMED Vs. DIRECTOR DEPARTMENT OF ARCHAEOLOGY	January 28, 2011
K P ANANDAN Vs. K P MADHAVAN	April 29, 2011
K P B JAYAKUMAR Vs. REGISTRAR OF FIRMS	June 7, 2011
K P BALASUBRAMANIAM Vs. STATE OF TAMIL NADU	June 10, 2011
K P CHANDRASEKARAN Vs. RAJESH LAKONI I A S	February 7, 2011
K P MADURAISAMY Vs. DISTRICT COLLECTOR	July 18, 2011
K P MANISH GLOBAL INGREDIENTS P LTD Vs. COMMISSIONER OF CUSTOMS	April 1, 2011
K P N PALANIA PILLAI Vs. R BHAGYALAKSHMI	November 28, 2011
K P N RAJESH Vs. TRANSPORT COMMISSIONER	April 19, 2011
K P NATARAJAN Vs. TRANSPORT COMMISSIONER	March 10, 2011
K P NATARAJAN Vs. TRANSPORT COMMISSIONER	June 16, 2011
K P NAVANEETHA KRISHNAN Vs. C GOPALKRISHNAN	January 27, 2011
K P UTHIRASAMY Vs. V JANAKI	February 24, 2011
K P V PETRO PRODUCTS PVT LTD Vs. ASSISTANT COMMISSIONER	February 24, 2011
K PAKKIRISAMY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION INSURANCE	January 24, 2011
K PALANISAMY Vs. K PARAMASIVAM	August 11, 2011
K PANCHATCHARAM Vs. EXECUTIVE ENGINEER WATER RESOURCES ORGANIZATION KARUR	February 10, 2011
K PANCHATCHARAM Vs. STATE	March 18, 2011
K PANDARINATHAN Vs. M/S SRI KUMARAN STORES	November 15, 2011
K PANDIARAJAN Vs. GOVERNMENT OF TAMIL NADU	March 28, 2011
K PARAMASIVAN Vs. COMMISSIONER RURAL DEVELOPMENT AGENCY	July 4, 2011
K PARTHIPAN Vs. STATE BY THE INSPECTOR OF POLICE	July 28, 2011
K PATTAMMAL Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION	January 19, 2011
K PERIYASAMY Vs. AGRICULTURAL PRODUCTION COMMISSIONER AND SECRETARY TO GOVERNMENT, AGRICULTURE DEPARTMENT, COMMISSIONER OF HORTICULTURE AND PLANTATION CROPS AND DEPUTY DIRECTOR OF HORTICULTURE	July 4, 2011
K PERUMAL Vs. COMMISSIONER OF POLICE CHENNAI	February 2, 2011
K PRABAKARAN Vs. SECRETARY TO HOME DEPARTMENT	April 9, 2011
K PRAKASH Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION	August 24, 2011
K PUNITHAVATHI Vs. COMMISSIONER PANRUTI MUNICIPALITY	March 2, 2011
K R CHINNAPPAN Vs. NORTH ARCOT DISTRICT CONSUMERS CO OPERATIVE WHOLESALE STORES LIMITED	June 6, 2011
K R DIWAKAR Vs. KOTTA MANAVALIAH	September 23, 2011
K R KAMALA Vs. D SABITHA I A S SECRETARY TO THE GOVERNMENT	September 23, 2011
K R LAKSHMI NARAYANAN Vs. SUB COLLECTOR	June 10, 2011
K R NAGARAJAN Vs. SUPERINTENDENT CENTRAL PRISON	February 28, 2011
K R SAMINATHAN Vs. STATE OF TAMIL NADU	April 20, 2011
K R SHANMUGASUNDARAM Vs. REVENUE DIVISIONAL OFFICER	April 26, 2011
K R SOWTHAMANI Vs. DIRECTOR OF TREASURIES AND ACCOUNTS CHENNAI	August 18, 2011
K RADHALAKSHMI Vs. SECRETARY DEPARTMENT OF REVENUE	February 2, 2011
K RAGHU ALIAS NAGARAJ Vs. STATE OF TAMIL NADU	March 21, 2011
K RAHEJA DEVELOPMENT CORPORATION KRDC Vs. M/S FERANI HOTELS P LTD	February 2, 2011
K RAJA Vs. P G RAJENDRAN	April 6, 2011
K RAJAGOPAL Vs. STATE OF TAMIL NADU	March 4, 2011
K RAJAGOPALAN Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS	March 22, 2011
K RAJAN Vs. STATE OF TAMIL NADU	June 6, 2011
K RAJAN Vs. INSPECTOR GENERAL OF POLICE, DEPUTY INSPECTOR GENERAL OF POLICE AND COMMANDANT	April 11, 2011
K RAJARAJAN Vs. TAMILNADU STATE TRANSPORT CORPORATION SALEM DIVISION 1 LTD	February 28, 2011
K RAJASEKARAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT CHENNAI	July 18, 2011
K RAJDENRAN Vs. POONGOTHAI	July 19, 2011
K RAJENDIRAN Vs. DISTRICT COLLECTOR ARIYALUR DISTRICT	January 21, 2011
K RAJENDRAN AND ORS Vs. A ZAKIR HUSSAIN AND ORS	September 27, 2011
K RAJESWARI Vs. SECRETARY TO GOVERNMENT PERSONNEL	February 28, 2011
K RAJESWARI Vs. M V SHANMUGAM	March 3, 2011
K RAJKUMAR Vs. INSPECTOR GENERAL OF POLICE ARMED POLICE	June 30, 2011
K RAJKUMAR Vs. R G PRIYADARSHINI	March 1, 2011
K RAMA DAS Vs. K BALARAMA DAS; K BHAGAVAN DAS; K NARAYANA DAS AND ORS	April 29, 2011
K RAMACHANDRAN Vs. STATE OF TAMIL NADU	December 20, 2011
K RAMACHANDRAN Vs. CENTRAL UNIVERSITY OF PONDICHERRY	February 8, 2011
K RAMACHANDRAN Vs. K GANESHMOORTHY	February 17, 2011
K RAMALINGAM Vs. SECRETARY TO GOVERNMENT	January 21, 2011
K RAMAMOORTHY Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT	March 4, 2011
K RAMAN Vs. PRESIDING OFFICER THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	April 26, 2011
K RAMAN Vs. I KARUPPU THEVAR (DIED) MUTHULAKSHMI (DIED)	October 21, 2011
K RAMANATHAN Vs. JOINT DIRECTOR HR SEC OF SCHOOL EDUCATION	June 7, 2011
K RAMARAJ Vs. REGIONAL TRANSPORT AUTHORITY	March 4, 2011
K RAMASAMI Vs. GOVERNMENT OF TAMIL NADU	August 26, 2011
K RAMASAMY Vs. GOVERNMENT OF TAMIL NADU	November 9, 2011
K RAMASUBRAMNAIAN Vs. STATE OF TAMILNADU	August 24, 2011
K RAMESH Vs. PRESIDING OFFICER	July 26, 2011
K RANGANAYAGI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 23, 2011
K RAVI Vs. K VICTORIA	February 28, 2011
K RAVICHANDRAN Vs. REGIONAL TRANSPORT OFFICER	October 28, 2011
K RAVIKUMAR Vs. DEPUTY COMMISSIONER OF POLICE	September 19, 2011
K RAVINDRANATH Vs. AUTHORISED OFFICER AND CHIEF MANAGER	June 6, 2011
K RENGARAJ Vs. MANAGING DIRECTOR TAMILNADU WATER SUPPLY AND DRINAGE BOARD CHENNAI	February 10, 2011
K RENUKA Vs. DIRECTOR OF SCHOOL EDUCATION	May 12, 2011
K S AROKIASAMY Vs. JOINT DIRECTOR OF SCHOOL EDUCATION (SECONDARY), CORRESPONDENT DON BOSCO HIGHER SECONDARY SCHOOL AND R SELVAPARI	April 27, 2011
K S GOVINDARAJAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT CHENNAI	February 28, 2011
K S JAYAKUMAR Vs. MARGADARSI CHITS P LTD	October 20, 2011
K S KALYANASUNDARAM Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	January 18, 2011
K S MURUGAN Vs. STATE EXPRESS TRANSPORT CORPORATION LTD	January 5, 2011
K S NAGARAJAN Vs. GOVERNMENT OF INDIA	June 28, 2011
K S P SUBBIAH, S/O K S PERUMAL Vs. SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, SECRETARY TO GOVERNMENT, HANDLOOMS, HANDICRAFTS, TEXTILE AND KHADI DEPARTMENT AND TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD	July 7, 2011
K S PALANISAMY Vs. REGIONAL MANAGER TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	September 16, 2011
K S RAJENDHIRAN Vs. M R MURALIKRISHNAN	September 12, 2011
K S RENGASAMY S/O K V SUBRAMANIAN Vs. CHIEF EDUCATIONAL OFFICER	June 30, 2011
K S S MANIVEL Vs. COMMISSIONER CORPORATION OF CHENNAI	April 29, 2011
K S SWARNALATHA Vs. CHIEF ENGINEER PERSONAL ADMINISTRATION TAMIL NADU ELECTRICITY BOARD	November 8, 2011
K S VIJAYALAKSHMI Vs. A VELUSAMY	April 5, 2011
K S VIJAYENDRAN Vs. INSPECTOR GENERAL OF REGISTRATION	March 18, 2011
K S VIVEKANANDAM Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU SECRETARIAT CHENNAI	June 16, 2011
K SADAYANDI Vs. DISTRICT COLLECTOR COLLECTORATE	July 14, 2011
K SAHUL HAMEED Vs. GOVERNMENT OF TAMIL NADU; TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) DIVISION LTD	February 25, 2011
K SAILENDRA KUMAR Vs. COMMISSIONER CORPORATION OF CHENNAI	March 10, 2011
K SAKTHIMANI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	August 8, 2011
K SAMPATH KUMAR Vs. MANAGING DIRECTOR SANCO TRANS LIMITED	January 18, 2011
K SAMPOORNAM Vs. M KARTHIESWARAN	August 16, 2011
K SANGEETHA Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS	August 11, 2011
K SANTHANALAKSHMI Vs. SARAVANAN	March 15, 2011
K SAROJAM Vs. STATE OF TAMIL NADU	April 7, 2011
K SATHYA NARAYANAN Vs. STATE OF TAMIL NADU	November 17, 2011
K SELLAMUTHU Vs. JAYANATHAN (DIED) (J PHILOMINA AND ORS )	January 19, 2011
K SELVAM Vs. REGIONAL TRANSPORT AUTHORITY AND; SECRETARY REGIONAL TRANSPORT AUTHORITY REGIONAL TRANSPORT OFFICER	June 10, 2011
K SELVARAJ Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT	November 14, 2011
K SESHABABU Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	April 1, 2011
K SESHAGIRI RAO Vs. ASHOK LEYLAND FINANCE A DIVISION OF INDUS IND BANK LIMITED	March 31, 2011
K SHAMEEM RANI Vs. I ISMAIL	February 9, 2011
K SHANMUGAM Vs. K KAMARAJ COIMBATORE DISTRICT	June 10, 2011
K SHEIK ABDUL KADER Vs. STATE OF TAMIL NADU	September 5, 2011
K SHYAM SUNDER Vs. STATE OF TAMIL NADU	July 18, 2011
K SITHAMALAI Vs. SUPERINTENDENT OF POLICE SALEM	February 14, 2011
K SIVADURAI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORP LTD	March 28, 2011
K SIVADURAI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD , ADMINISTRATOR, TAMIL NADU STATE TRANSPORT CORPORATION EMPLOYEES, PENSION FUND TRUST AND ASST MANAGER (PENSION AND PF SECTION) T N S T C LTD	March 28, 2011
K SOUNDARARAJAN Vs. MARIYAM BARJANA SHADHIQ	August 30, 2011
K SOUNDARARAJAN Vs. A RAJASEKAR	March 8, 2011
K SRINIVASAN Vs. CHAIRMAN AND MANAGING DIRECTOR UCO BANK	August 9, 2011
K SRINIVASAN Vs. VEERAPATHIRAN	August 8, 2011
K SRINIVASAN Vs. DISTRICT REGISTRAR, REGISTRATION DEPARTMENT	August 1, 2011
K SRINIVASAN Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY UDAGAMANDALAM	November 14, 2011
K SUBRAMANI Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD	February 9, 2011
K SUBRAMANIAM Vs. P RAMACHANDRAN SENIOR BRANCH MANAGER BANK OF BARODA ERODE DISTRICT	March 2, 2011
K SUBRAMANIAM Vs. K DHASARADAN CHETTIAR(DIED) AND ORS	November 23, 2011
K SUBRAMANIAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT	December 13, 2011
K SUBRAMANIAN Vs. SPECIAL OFFICER, RAMANATHAPURAM DISTRICT CENTRAL COOP BANK LTD	July 13, 2011
K SUBRAMANIAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	September 6, 2011
K SUBRAMANIAN Vs. INSPECTOR OF POLICE SPE CBI/BS AND FC CHENNAI	July 22, 2011
K SUBRAMANIAN Vs. STATE OF TAMIL NADU	March 29, 2011
K SUBRAMANIYAN Vs. MARIYAYEE	March 4, 2011
K SUGANYA Vs. SUPERINTENDENT OF POLICE	March 14, 2011
K SUGUMARAN Vs. STATE OF TAMIL NADU	February 22, 2011
K SUKUMARAN Vs. DIRECTOR GENERAL OF POLICE	November 11, 2011
K SUNDARAMURTHY Vs. DEPUTY DIRECTOR OF FIRE AND RESCUE SERVICES CENTRAL DIVISION	February 14, 2011
K SUNDARARAJAN Vs. SPECIAL TAHSILDAR LAND ACQUISITION SOUTH NEIGHBOURHOOD SCHEME; EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER	August 10, 2011
K SUNITHA Vs. RADHAKRISHNAN	November 3, 2011
K SURESH KUMAR Vs. DIRECTOR GENERAL OF POLICE MYLAPORE, CHENNAI - 600004	November 10, 2011
K SUSEELA Vs. MANAGING DIRECTOR CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD	March 29, 2011
K SWAMINATHAN AND ORS Vs. P SIVATHANU PILLAI	November 29, 2011
K THANGARAJU Vs. SECRETARY TO GOVERNMENT,	November 12, 2011
K THANGARAJU Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION MADRAS	November 14, 2011
K THIAGARAJA PANDIAN Vs. DISTRICT COLLECTOR AND EXECUTIVE OFFICER, SPECIAL PANCHAYAT	January 5, 2011
K THULASI Vs. A DHANAM	June 7, 2011
K U SUNDARABALAN S/O N K UDAYAR SEVVAI PETTAI Vs. DIRECTOR OF RURAL DEVELOPMENT, DISTRICT COLLECTOR OF RAMANATHAPURAM, ADDITIONAL COLLECTOR CUM PROJECT DIRECTOR (RURAL DEVELOPMENT) AND BLOCK DEVELOPMENT OFFICER	June 16, 2011
K UMA SHANKAR Vs. INSPECTOR GENERAL OF REGISTRATION	April 21, 2011
K UMAMAHESWARI Vs. GOVERNMENT OF TAMILNADU	February 17, 2011
K UTHAYALAKSHMI Vs. SUPERINTENDING ENGINEER TIRUPPUR DISTRICT	July 15, 2011
K V ANANTHAKRUSHNAN Vs. REGISTRAR GENERAL HIGH COURT	October 18, 2011
K V RAJENDRAN ALIAS V RAJA Vs. P A PARAMEESWARAN	February 3, 2011
K V VENKATAPATHI DECEASED Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	December 22, 2011
K V VENKATARAMAN Vs. N VENKATAKRISHNAN	October 21, 2011
K VAJARAVEL Vs. ANSUL MISHRA	February 18, 2011
K VALLIAMMAI AND ORS Vs. S P SUBRAMANIAN	November 18, 2011
K VARGEESH Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT	April 12, 2011
K VASUDEVAN Vs. GOVERNMENT OF TAMIL NADU	January 4, 2011
K VEERASAMY Vs. SECRETARY TO GOVERNMENT HOME POLICE XIX DEPARTMENT	October 21, 2011
K VEERASAMY Vs. SECRETARY TO GOVENMENT HOME DEPARTMENT FORT ST GEORGE CHENNAI	October 21, 2011
K VELAYUDAMMAL Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	October 12, 2011
K VELLAIAPPAN Vs. CHIEF ENGINEER (GENERAL PUBLIC WORKS DEPARTMENT	February 9, 2011
K VELLAICHAMY Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND SPECIAL COMMISSIONER OF SURVEY AND SETTLEMENT	April 9, 2011
K VELMURUGAN Vs. INSPECTOR GENERAL OF REGISTRATION	January 19, 2011
K VELUSAMY Vs. REGIONAL TRANSPORT AUTHORITY	January 22, 2011
K VEMBADURAI Vs. PADMAVATHY	March 1, 2011
K VEMBU Vs. CHIEF EDUCATIONAL OFFICER	April 11, 2011
K VENKATAMUNI Vs. C RAJENDRAN THE DISTRICT COLLECTOR VELLORE	July 22, 2011
K VENKATESAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES CHENNAI	March 3, 2011
K VIJAYALAKSHMI Vs. JOINT DIRECTOR SOCIAL WELFARE ADMINISTRATION	October 31, 2011
K VIJAYALAKSHMI Vs. CHIEF CONTROLLING REVENUE AUTHORITY OF TAMIL NADU CUM INSPECTOR GENERAL OF REGISTRATION	November 29, 2011
K VIRUTHAGIRI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	September 21, 2011
K VISWANATHAN Vs. TAMIL NADU STATE MARKETING CORPORATION LTD	October 14, 2011
K VIVEKANANDAN Vs. K NAGARAJAN	August 10, 2011
K YOGANAND Vs. DY INSPECTOR GENERAL OF POLICE	March 11, 2011
K. ANBALAGAN Vs. DISTRICT FOREST OFFICER, KALLAKURICHI AND ORS.	August 2, 2011
K.G. DENIM LIMITED Vs. CESTAT, CHENNAI	December 21, 2011
KABEER Vs. STATE	December 14, 2011
KADAYANALLUR PETTAI Vs. GANAPATHY ASARI	December 13, 2011
KADIRVEL Vs. KRISHNASWAMY	June 6, 2011
KAJAL AGGARWAL Vs. MANAGING DIRECTOR V V D AND SONS P LTD	December 22, 2011
KAL CABLES PVT LTD Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	September 28, 2011
KALA Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU,	December 14, 2011
KALAIARASAI Vs. DR RAJENDRAN TIRUVANNAMALAI DISTRICT	July 29, 2011
KALAICHEZHIYAN SRINIVASAN Vs. NIRMALA	September 15, 2011
KALAIVANI Vs. SECRETARY TO THE GOVERNMENT	February 22, 2011
KALAVATHY Vs. SARADHA	March 4, 2011
KALEESWARAN Vs. STATE	December 15, 2011
KALI NAICKER Vs. JAGANATHAN	September 20, 2011
KALIANNAN Vs. SUB REGISTRAR AND SPECIAL DEPUTY COLLECTOR (STAMPS)	April 7, 2011
KALIANNAN ALIAS CHENNIAPPAN Vs. SENGOTTIYAN	January 4, 2011
KALIAPPAN Vs. STATE	February 14, 2011
KALIAPPAN ALIAS CHINNAKALIAPPAN Vs. CHIDAMBARANTHAN	April 20, 2011
KALIMUTHU Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	March 28, 2011
KALIMUTHU ALIAS KALIMUTHAN, MUNIAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	October 21, 2011
KALIYAN ALIAS RANGARAJU Vs. JAYABAL ALIAS NATARAJAN	September 19, 2011
KALIYAVARADHAN Vs. DISTRICT COLLECTOR KANCHEEPURAM	June 16, 2011
KALLAKUDI SELECTION GRADE PANCHAYAT Vs. STATE OF TAMIL NADU	July 13, 2011
KALPANA Vs. EXECUTIVE ENGINEER CUM ADMINISTRATIVE OFFICER, TIRUNELVELI DIVISION, TAMIL NADU STATE HOUSING BOARD	February 14, 2011
KALYAN PETRO PRODUCTS PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	June 20, 2011
KALYANAKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE	November 11, 2011
KALYANASUNDARAM Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION 1 LTD	November 30, 2011
KAMAKSHI Vs. OFFICE OF PRINCIPAL, SUB TREASURY OFFICER AND SUPERINTENDING ENGINEER	June 23, 2011
KAMAKSHI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	April 27, 2011
KAMAKSHI LAMIPACK PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	February 11, 2011
KAMALAM Vs. C MANIVANNAN	January 21, 2011
KAMALAM Vs. STATE OF TAMIL NADU	December 14, 2011
KAMALAM SRTHURAMALINGAM Vs. RECOVERY OFFICER	June 14, 2011
KAMALAMBAL Vs. SPECIAL TAHSILDAR	January 18, 2011
KAMALASANAN, VISALA PADMINI THANKACHY AND SYAMALAMBIKA THANKACHY Vs. DISTRICT COLLECTOR-CUM-CHAIRMAN, SPECIAL GRADE PANCHAYAT, PRESIDENT AND RAJARETINAM	July 8, 2011
KAMARUNISHA Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA	December 9, 2011
KAMATCHI Vs. FATHIMA BEEVI	October 28, 2011
KANAGALAKSHMI Vs. INSPECTOR OF POLICE THINGALUR POLICE STATION	March 14, 2011
KANAGARAJ Vs. PAPATHI	June 17, 2011
KANCHANA JOHN BOSCO Vs. A GANDHI	January 20, 2011
KANDASAMY Vs. DISTRICT COLLECTOR SALEM	March 31, 2011
KANDASAMY SPINNING MILLS P LTD Vs. ASSISTANT COMMISSIONER	March 7, 2011
KANDHASAMY Vs. REVENUE DIVISIONAL OFFICER	January 18, 2011
KANDHASAMY Vs. VIRUTHAMBAI	August 1, 2011
KANJAMALLY MUDALI TRUST Vs. STATE OF TAMILNADU	March 4, 2011
KANNAGI NAGAR KUDISAI PAGUDI MATRU VARIA Vs. TAMIL NADU SLUM CLEARANCE BOARD	March 2, 2011
KANNAMANI Vs. SECRETARY TO GOVERNMENT	June 13, 2011
KANNAMMAL Vs. ESWARAN ALIAS SELVAM	November 10, 2011
KANNAN Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	December 14, 2011
KANNAN Vs. ANDHRA CEMENTS LIMITED	April 21, 2011
KANNAN Vs. VENKATACHALAM	July 28, 2011
KANNAN Vs. TAHSILDAR TIRUVANNAMALAI	January 28, 2011
KANNAN KARUPPUSAMY Vs. CHIEF COMMISSIONER OF CUSTOMS,	March 16, 2011
KANNAN SRINIVASAN Vs. DISTRICT COLLECTOR KANCHIPURAM	April 6, 2011
KANNAN, VENKATESWARAN AND KOTEESWARAN Vs. DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT, J VASANTHI, ARV JAGADEESAN AND B VASUMATHI	July 5, 2011
KANNAPPAN IRON AND STEEL COMPANY PVT LTD Vs. REGIONAL DIRECTOR	January 11, 2011
KANNIAMMAL Vs. S JYOTHI	August 25, 2011
KANNIAN @ PALANISAMY Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD	March 17, 2011
KANNIAPPAN & ANOTHER Vs. EKAMBARAM	March 4, 2011
KANNIKA, THENMOZHI AND PANDIAN ILANKANNAN Vs. VENKATRAMAN AND NATIONAL INSURANCE COMPANY LTD	November 22, 2011
KANNUKINIYAL Vs. SANTHOSIMATHA FINANCE	January 31, 2011
KANTHA DEVI BHANDARI Vs. PRESIDENT PANCHAYAT BOARD ATHIPEDU PANCHAYAT JAGANATHAPURAM	February 17, 2011
KANTI VERDHAN SHARMA Vs. UNION OF INDIA	July 7, 2011
KANYAKUMARI CENTRAL CO-OPERATIVE BANK LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	October 31, 2011
KARANDHAI TAMIL SANGAM Vs. JOINT COMMISSIONER OF INCOME TAX; INCOME TAX OFFICER	August 24, 2011
KARANIT SINGH Vs. STATE REP BY INSPECTOR OF POLICE CBI ACB CHENNAI	June 29, 2011
KARANIT SINGH Vs. STATE	June 1, 2011
KARIKALAN Vs. FOOD INSPECTOR G PAKIRISAMY FOOD AND DRUGS ADMINISTRATION	July 22, 2011
KARPAGAM Vs. A SARASWATHY	March 2, 2011
KARPARA PROJECT ENGINEERING Vs. BELLARPUR INDUSTRIES LTD	February 28, 2011
KARTHIK Vs. K KEERTHANA	February 18, 2011
KARTHIKEYA V SARABHAI Vs. TVS NET TECHNOLOGIES LTD	March 28, 2011
KARTHIKEYAN Vs. G VIJAYALAKSHMI	March 3, 2011
KARUNAKARAN Vs. SENTHAMARAI	September 28, 2011
KARUNGAL OZHAVAR PANI COOPERATIVE SOCIETY LTD Vs. ASSISTANT COMMISSIONER OF LABOUR, (CONCILIATION), LABOUR DEPARTMENT, WATER TANK ROAD, NAGERCOIL AND V RAYAPPAN	October 20, 2011
KARUPANNAN GOUNDER Vs. POOVATHAL	August 3, 2011
KARUPAYEE ALIAS VELLAITHAYEE AMMAL Vs. KATHARIYA THARKA TRUST KHAJIMAN STRRET MADURAI TOWN	November 1, 2011
KARUPPASAMY KONAR Vs. STATE	December 2, 2011
KARUPPATHAL Vs. PALANISAMY	January 31, 2011
KARUPPAYAMMAL Vs. STATE OF TAMIL NADU	January 21, 2011
KARUPPIAH Vs. SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT	October 31, 2011
KARUPPUSWAMI Vs. STATE BY THE INSPECTOR OF POLICE	April 20, 2011
KASI KANIAMMAL ALIAS KASI KANI Vs. MUNIYAN	January 21, 2011
KASIAMMAL Vs. KONNERI DIED	November 8, 2011
KASINATHA DURAI Vs. STATE	April 28, 2011
KASTHOORI BOI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	December 13, 2011
KASTHURI Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	April 7, 2011
KASTHURI Vs. N RAJENDRAN	August 26, 2011
KASTURI AND SONS LTD Vs. K C PALANISWAMY	April 29, 2011
KASTURI AND SONS LTD Vs. UNION OF INDIA	February 24, 2011
KATHAVARAYAN Vs. ELUMALAI	March 21, 2011
KAVERI SILKS AND JUTE PVT LTD Vs. COMMISSIONER OF CUSTOMS	March 17, 2011
KAVERI SILKS AND JUTE PVT LTD Vs. COMMISSIONER OF CUSTOMS	April 12, 2011
KAVERI SILKS AND JUTE PVT LTD REP BY ITS DIRECTOR P CHHAGANMAL Vs. COMMISSIONER OF CUSTOMS (PORT-IMPORT) AND; DEPUTY COMMISSIONER OF CUSTOMS	June 8, 2011
KAVERI WINES Vs. INCOME TAX APPELLATE TRIBUNAL	April 1, 2011
KAVITHA Vs. ASHOK KUMAR	November 14, 2011
KAWARLAL AND CO Vs. SANJAY KUMAR	March 14, 2011
KCP LTD Vs. SUPERINTENDING ENGINEER CHENNAI ELECTRICITY DISTRIBUTION CIRCLE NORTH CHENNAI	March 30, 2011
KEERAN BUILDERS PRIVATE LIMITED Vs. ASSESSMENT COMMISSIONER CT	January 25, 2011
KENCES FOUNDATIONS PVT LTD REP BY ITS MANAGING DIRECTOR K NARSA REDDY Vs. STATE OF TAMIL NADU REP BY ITS SECRETARYTO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT CHENNAI	December 9, 2011
KESAVAN Vs. DIRECTOR OF MEDICAL EDUCATION	August 17, 2011
KGEYES RESIDENCY PRIVATE LIMITED Vs. TAMIL NADU HOUSING BOARD	April 7, 2011
KGS MILLS UNIT OF THE KADRI MILLS CBE LTD Vs. GOVERNMENT OF TAMIL NADU	December 21, 2011
KHILARI MEDICAL SYSTEM THOZHILALAR SANGAM Vs. MANAGEMENT KHILARI MEDICAL SYSTEM	September 27, 2011
KHIVRAJ TECH PARK PVT LTD Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	June 7, 2011
KIDATHIRUKKAI PRIMARY AGRICULTURE CO OPERATIVE BANK REP BY ITS SECRETARY RAMANATHAPURAM DISTRICT Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 15, 2011
KIRAN GLOBAL CHEMS LTD Vs. COMMISSIONER OF GEOLOGY AND MINING	March 29, 2011
KIRAN OFFICE SOLUTION Vs. COMMISSIONER OF CUSTOMS	April 11, 2011
KIRAN OFFICE SOLUTION Vs. COMMISSIONER OF CUSTOMS	June 17, 2011
KIRUBANIDHI Vs. STATE	December 22, 2011
KIRUPAGARAN Vs. STATE	July 20, 2011
KISHINCHAND CHELLARAMS INDIA PVT LTD Vs. COMMISSIONER OOTACAMUND	June 13, 2011
KISTAMA NAIDU Vs. PUSHPA	February 21, 2011
KMC CONSTRUCTIONS LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER	February 2, 2011
KOASAMATTAM FINANCE (P) LTD , Vs. DIRECTOR GENERAL OF POLICE,	December 2, 2011
KODAIKANAL VARTHAGARHAL SANGAM (KODAIKANAL TRADERS SOCIETY) Vs. STATE OF TAMIL NADU; COMMISSIONER AND MUNICIPAL COUNCIL	January 28, 2011
KODANAD ESTATE Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT	April 6, 2011
KODANTHUR VILLAGE PANCHAYAT Vs. SUPREME POULTRY PRIVATE LIMITED	September 16, 2011
KOGTA FINANCIAL INDIA LIMITED Vs. JAYESH KISHORLAL DAWDA	June 22, 2011
KOLANDAIVELU Vs. STATE OF TAMIL NADU	January 11, 2011
KOLANJI AMMAL Vs. JOTHILAKSHMI	February 15, 2011
KOLLEMKODE PRIMARY AGRICULTURAL CO OP BANK Vs. PRESIDING OFFICER, LABOUR COURT	November 25, 2011
KOMARAN Vs. C SUBRAMANIAM	November 30, 2011
KONARK STEEL Vs. STATE OF TAMIL NADU	December 9, 2011
KONE ELEVATOR INDIA PVT LTD Vs. INCOME TAX OFFICER CHENNAI	March 8, 2011
KONGOOR TEXTILE PROCESS Vs. JOINT COMMISSIONER CT REVISION PETITION OFFICE OF THE COMMISSIONER OF COMMERCIAL TAXES	August 19, 2011
KOPPELLA SATHYANARAYANA RAJU Vs. ARBITRATOR AND DISTRICT COLLECTOR KANCHIPURAM DISTRICT	April 5, 2011
KOSAN INDUSTRIES PVT LTD Vs. DISTRICT REVENUE OFFICER STAMPS COIMBATORE	January 20, 2011
KOSHE Vs. A NATARAJAN	July 19, 2011
KOTAK MAHINDRA BANK LIMITED Vs. SHRI BALAJI INDUSTRIES	August 5, 2011
KOTAK MAHINDRA BANK LTD Vs. SIVAKAMA SUNDARI S NARAYANA S B MURTHY	August 26, 2011
KOTAK MAHINDRA BANK LTD Vs. A RAVI SHANKAR PRASAD	April 27, 2011
KOTHANDAPANI Vs. KANNAIAH KOUNDAR DIED	November 25, 2011
KOTHANDARAMAN ALIAS KOTHANDAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI	March 30, 2011
KOTISWARI Vs. GOVERNMENT OF TAMILNADU	August 18, 2011
KOUSALYA Vs. MANAGEMENT SRI BALAVINAYAGAR BUS SERVICE	February 15, 2011
KOUSIC AND CO Vs. DISTRICT COLLECTOR ERODE	December 1, 2011
KRC AMURTHAVARSHINI RESIDENTS ASSOCIATION Vs. SAMAYAMURTHY I A S	April 8, 2011
KRISHNA LATHA Vs. STATE OF TAMIL NADU	November 25, 2011
KRISHNA MIDDLE SCHOOL Vs. CHIEF EDUCATION OFFICER	September 9, 2011
KRISHNA MINES Vs. COLLECTOR, TIRUNELVELI DISTRICT; DIRECTOR OF GEOLOGY AND MINING; JOINT II SUB-REGISTRAR	August 4, 2011
KRISHNA NURSERY AND PRIMARY SCHOOL CHENNAI Vs. COMMISSIONER CHENNAI	June 21, 2011
KRISHNA P NAIR Vs. COMMISSIONER, SPECIAL COMMISSIONER AND COMMISSIONER	July 4, 2011
KRISHNA PONNUSWAMY Vs. AMUTHA	September 8, 2011
KRISHNA SMELTERS LTD Vs. ASSISTANT COMMISSIONER	February 9, 2011
KRISHNA TRADING Vs. COMMISSIONER OF CUSTOMS	March 8, 2011
KRISHNA TRADING Vs. COMMISSIONER OF CUSTOMS	March 31, 2011
KRISHNA WOOD WORKS Vs. TAMIL NADU SMALL SCALE INDUSTRIAL	April 1, 2011
KRISHNAKUMAR SRINIVASAN Vs. GAYATRI BALASAMY	April 26, 2011
KRISHNAMMAL Vs. PARAMASIVAN	December 16, 2011
KRISHNAMOORTHY Vs. NAGARATHINAM DECEASED	November 15, 2011
KRISHNAN Vs. G JOSEPH	April 6, 2011
KRISHNAN Vs. ANUSUYA	April 20, 2011
KRISHNAN Vs. LAKSHMIPATHI	March 18, 2011
KRISHNAN Vs. STATE	February 14, 2011
KRISHNAN ALIAS KISHTAN Vs. PADMAVATHY	April 26, 2011
KRISHNASAMY REDDIAR EDUCATIONAL TRUST Vs. OFFICIAL LIQUIDATOR HIGH COURT MADRAS AS THE LIQUIDATOR OF M/S UNION MOTOR SERVICES LIMITED	August 16, 2011
KRISHNAVENI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	March 9, 2011
KRISHNAVENI AMMAL Vs. POONGAVANA AMMAL	April 8, 2011
KULANCHI AMMAL Vs. JAISHANKAR	January 28, 2011
KULANDAISAMI GOUNDER Vs. R SRIKUMAR	April 9, 2011
KULU Vs. STATE OF TAMIL NADU	August 11, 2011
KUMAR Vs. STATE	June 29, 2011
KUMAR Vs. BALARAMAN	February 28, 2011
KUMAR MOTORS Vs. ASSISTANT COMMISSIONER CT CHENNAI	April 27, 2011
KUMAR MOTORS Vs. ASSISTANT COMMISSIONER (CT)	June 16, 2011
KUMAR P Vs. SARUBALA R THONDAIMAN AND OTHERS	February 23, 2011
KUMAR SPINNING MILLS PRIVATE LTD Vs. COMMERCIAL TAX OFFICER	July 8, 2011
KUMARADOSS Vs. C PATHROSE AND R SURESH	July 5, 2011
KUMARAN AGENCIES Vs. GOVERNMENT OF PUDUCHERRY	November 14, 2011
KUMARAN GIN AND PRESSING PVT LTD Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	April 5, 2011
KUMARAN TEXTILES Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	April 5, 2011
KUMARARAJA PAPER MILLS P LTD Vs. TAMILNADU PRINCIPAL REVENUE CONTROL OFFICER CUM THE INSPECTOR CHENNAI	November 12, 2011
KUMARASAMY Vs. RAJKUMAR	November 24, 2011
KUMARESAN Vs. STATE	March 7, 2011
KUMARESAN Vs. STATE	March 17, 2011
KUMARESAN Vs. STATE BY INSPECTOR OF POLICE	February 21, 2011
KUMARESAN DIED Vs. SEVVEL	March 21, 2011
KUMARI INDUSTRIAL WEAVERS CO-OPERATIVE PRODUCTION AND SALES SOCIETY LTD Vs. RECOVERY OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS	March 3, 2011
KUMBAKONAM Vs. DIVISIONAL SECURITY COMMISSIONER; RAILWAY PROTECTION FORCE	August 5, 2011
KUMUDAM PRINTERS P LTD Vs. COMMISSIONER OF INCOME TAX	March 22, 2011
KUMUDHA RATHNA Vs. MANAGING DIRECTOR TAMILNADU STATE MARKETING CORPORATION LTD	April 19, 2011
KUNJAN Vs. RAMASAMY	August 12, 2011
KUNJAN ALIAS KRISHNAN Vs. SUPERINTENDENT ENGINEER PUBLIC WORKS DEPARTMENT	June 7, 2011
KUNNAPAKKAM PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. A VENNIAPPAN	January 22, 2011
KUPPA Vs. SELVARAJ	March 10, 2011
KUPPATHAI Vs. STATE BY INSPECTOR OF POLICE	February 17, 2011
KUPPAYAMMAL Vs. A SITHESWARAN	June 30, 2011
KUPPUSAMY Vs. SELVATHANDAVAM ALIAS THANDAVA MUDALIAR	April 11, 2011
KUPPUSAMY GOUNDER Vs. PALANIAPPAN	September 6, 2011
KUTHALINGAM Vs. STATE REP BY INSPECTOR OF POLICE TIRUNELVELI DISTRICT	April 9, 2011
KVK EDUCATIONAL DEVELOPMENT TRUST, TRUSTEE C SURESH KVK COLLEGE OF EDUCATION Vs. REGISTRAR, TAMILNADU TEACHER EDUCATION UNIVERSITY	January 28, 2011
KYAW LIN TUN MYANMAR Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL MV OSM ARENA NOW LYING AT THE OUTER ANCHORAGE OF PORT OF CHENNAL TAMIL NADU AND	August 8, 2011
L ANTHONY MUTHU Vs. STATE OF TAMIL NADU	April 11, 2011
L ANUSHA Vs. DISTRICT COLLECTOR, DISTRICT MAGISTRATE, SECRETARY TO GOVERNMENT HOME PROHIBITION	September 6, 2011
L ASHOK KUMAR Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	December 7, 2011
L BHAVANIBAI Vs. DIRECTOR OF SCHOOL EDUCATION MATRICULATION COLLEGE ROAD	August 18, 2011
L JEBARAJ Vs. MANAGING DIRECTOR MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	April 19, 2011
L JEGANNATH Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER	January 21, 2011
L KANNAKI Vs. SECRETARY TO GOVERNMENT ANIMAL HUSBANDRY AND FISHERIES DEPARTMENT	December 20, 2011
L MATHIVANAN Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION	June 21, 2011
L MEENAKSHI SUNDARAM Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	January 7, 2011
L MOHANAM Vs. MOHAMED IDRIS	June 24, 2011
L N VALLIAMMAI Vs. SUB COLLECTOR	June 10, 2011
L P G DELIVERY EMPLOYEES UNION Vs. INDIAN OIL CORPORATION LTD	August 2, 2011
L PREM Vs. RAJAN C RAMCHANDANI	June 14, 2011
L PRITHVIRAJ Vs. COMMISSIONER HR AND CE DEPARTMENT	January 4, 2011
L RAMACHANDRAN Vs. CHAIRMAN INDIAN BANK	January 20, 2011
L RUSSEL Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION MADURAI DIV III LIMITED	October 13, 2011
L S ABINESHA BABU Vs. CHIEF COMMISSIONER OF INCOME TAX CIRCLE	March 28, 2011
L S K AND CO Vs. DISTRICT COLLECTOR THIRUVANNAMALAI DISTRICT	April 7, 2011
L S K TRADERS Vs. COMMISSIONER OF CUSTOMS	March 11, 2011
L S P AGRO LIMITED Vs. COMMERCIAL TAX OFFICER OMALUR	April 29, 2011
L S VISWANATH Vs. VICE CHANCELLOR UNIVERSITY OF PONDICHERRY	March 14, 2011
L SARAVANAN Vs. REVENUE DIVISIONAL OFFICER	January 22, 2011
L SETHURAMAN Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION AND COMMISSIONER SATTUR MUNICIPALITY	February 24, 2011
L VENKATESAN AND ORS Vs. V VEERAPPAN (DIED) AND ORS	November 30, 2011
L YESUMARIAN Vs. S SARAVANAN	March 25, 2011
LAD DEVI Vs. COMMISSIONER, CORPORATION OF CHENNAI AND ASSISTANT REVENUE OFFICER, REVENUE DEPARTMENT	March 15, 2011
LAKSHMAMMA Vs. RATHINAMMA	June 17, 2011
LAKSHMANA BOYAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD	February 21, 2011
LAKSHMANAN Vs. G AYYASAMY	January 24, 2011
LAKSHMI Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED	January 31, 2011
LAKSHMI Vs. KARUPPATHAL ALIAS SADAYAMMAL	January 3, 2011
LAKSHMI Vs. PRASANNA MANI	March 14, 2011
LAKSHMI Vs. MUTHUSAMY	September 16, 2011
LAKSHMI Vs. DISTRICT REGISTRAR KRISHNAGIRI	November 15, 2011
LAKSHMI Vs. MARIAPPAN	December 1, 2011
LAKSHMI AMMAL Vs. G LINGAN	January 6, 2011
LAKSHMI CARD CLOTHING MANUFACTURING CO. P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 15, 2011
LAKSHMI MACHINE WORKS LIMITED Vs. UNION OF INDIA	September 8, 2011
LAKSHMI PRADEEP ALIAS LAKSHMI SUBRAMANIAN Vs. INSPECTOR OF GENERAL OF REGISTRATION	January 20, 2011
LAKSHMI RANGAMURTHI Vs. COMPETENT AUTHORITY OF URBAN LAND CEILING AND ASSISTANT COMMISSIONER OF URBAN LAND TAX	August 3, 2011
LAKSHMIPATHI ALIAS A L PATHY Vs. RADHAKRISHNAN	December 22, 2011
LALITHA Vs. DISTRICT COLLECTOR AND ORS	March 7, 2011
LALITHAMBAL Vs. RAMANUJAM	February 28, 2011
LAMBDA ELCOT LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMILNADU LIMITED	September 12, 2011
LANCO INFRATECH LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER	January 11, 2011
LANCO INFRATECH LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER	January 10, 2011
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR ADW KALLAKURICHI Vs. VARADHAN	April 19, 2011
LAND ACQUISITION SPECIAL OFFICER Vs. G PERIYANNAN	January 12, 2011
LAND ACQUISITION SPECIAL TAHSILDAR SALEM KARUR BROADGAUGE RAILWAY PROJECT Vs. K MARIAMMAL	September 15, 2011
LARSEN AND TOUBRO LIMITED PONDICHERRY Vs. PRESIDING OFFICER	February 8, 2011
LARSEN AND TOUBRO LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	July 1, 2011
LATHA RAMAJEYAM Vs. HOME SECRETARY, HOME DEPARTMENT, GOVERNMENT OF TAMIL NADU	November 3, 2011
LATHA SRIDHARAN Vs. RAJKUMAR	February 22, 2011
LATIF ESTATE LINE INDIA LTD Vs. HADEEJA AMMAL	February 11, 2011
LAV AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	January 19, 2011
LAV AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	April 19, 2011
LAV AUTO COPPIER MACHINE Vs. COMMISSIONER OF CUSTOMS AND ORS	February 4, 2011
LAV AUTO COPPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	January 27, 2011
LAXMI KUMAR NAROTTAM GOCULDAS AND ORS Vs. DISTRICT REVENUE OFFICER (STAMPS), AND ORS	January 20, 2011
LAXMI TRADERS Vs. COMMISSIONER OF CUSTOMS	March 8, 2011
LEONA HOSIERY MILLS A PARTNERSHIP FIRM PARTNER S SUBRAMANI Vs. INCOME TAX SETTLEMENT COMMISSION, ADDITIONAL BENCH, COMMISSIONER OF INCOME TAX-III, INCOME TAX OFFICER, RACE COURSE AND INCOME TAX OFFICER	February 24, 2011
LES ATELIERS DE PONDICHERRY PVT LTD , REPRESENTED BY DIRECTOR ADITYA GOENKA Vs. PONDICHERRY ELECTRICITY DEPARTMENT REPRESENTED BY THE SUPERVISOR	November 10, 2011
LEX PROPERTY DEVELOPMENT P LTD Vs. STATE OF TAMIL NADU	December 14, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. S KRISHNACHAND CHORDIA	August 9, 2011
LILLY PACKIAMANI ARULDOSS Vs. ACCOUNTANT GENERAL	February 23, 2011
LINGAM Vs. STATE	August 19, 2011
LINGAM AND CO , BY ITS PARTNER L KUTTALINGAM Vs. SANKARI ENGINEERING	February 8, 2011
LINGAYYAN Vs. G PANDIYAN	June 30, 2011
LMJ INTERNATIONAL LIMITED Vs. KIM GEONG TAI	July 1, 2011
LOYAL TEXTILE MILLS LTD Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA	August 5, 2011
LUCAS TVS LTD Vs. ALITALIA AIRLINES	January 7, 2011
M A AYSHA SALIMA Vs. DIRECTOR DIRECTORATE OF TEACHER EDUCATION	June 30, 2011
M A HAJA MOHIDEEN Vs. REGISTAR APPELLATE TRIBUNAL FOR FORFEITED PROPERTY	January 21, 2011
M A MANICKAM Vs. CHAIRMAN CHENNAI PORT TRUST CHENNAI	February 3, 2011
M A S SUBRAMANIAN Vs. DIPTI PATEL	September 30, 2011
M A SHAUL HAMEED Vs. P ANNAMMAL	November 25, 2011
M A SHIVAKUMARAN Vs. SUNDARAM FINACE LTD	March 4, 2011
M A VELAPPAN Vs. KARTHIC WORMS	March 7, 2011
M A Y PEER MOHAMED ABBA Vs. S SAHUL HAMEED	August 18, 2011
M ABDUL RAHIM Vs. SECRETARY TO GOVERNMENT	March 16, 2011
M ABDUL RAZAK Vs. COMMANDANT TAMIL NADU SPECIAL POLICE MADURAI	October 12, 2011
M ABDUL WAHAB Vs. NATARAJAN	November 3, 2011
M AHMED AMEEN Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS CHENNAI	March 7, 2011
M ALAMELU Vs. DEPUTY SECRETARY TO GOVERNMENT FINANCE PENSION DEPARTMENT CHENNAI	December 10, 2011
M ALBERT AROKIA JAYARAJ Vs. PRESIDING OFFICER, LABOUR COURT, MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION LTD	September 28, 2011
M ANANDAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPT	October 12, 2011
M ANANTHA AMIRTHARAJ Vs. REGIONAL TRANSPORT OFFICER, THANJAVUR	September 9, 2011
M ANBARASU Vs. TRANSPORT COMMISSIONER	March 4, 2011
M ANDIAPPA CHETTIAR Vs. R MOHANDOSS	March 2, 2011
M ANITHA DEVI Vs. A GOVINDARAJAN	April 19, 2011
M ANTONY MANUVEL Vs. STATE OF TAMIL NADU	February 4, 2011
M ANWAR Vs. DIRECTOR GENERAL OF POLICE	August 24, 2011
M ARIVAZHAGAN Vs. INSPECTOR GENERAL OF POLICE ARMED POLICE	November 23, 2011
M ARUMUGAM Vs. DIRECTOR GENERAL OF POLICE	November 15, 2011
M ARUMUGAM Vs. REVENUE DIVISIONAL OFFICER METTUR DIVISION	August 19, 2011
M ARUNACHALAM S/O K MUTHIAH Vs. DISTRICT COLLECTOR	August 1, 2011
M ASIYA BANU Vs. PUNJAB NATIONAL BANK	August 3, 2011
M ATHIMUTHU Vs. DEPUTY CHAIRMAN CUM ESTATE OFFICER HAVING ITS OFFICE AT NEW HARBOUR TUTICORIN	October 12, 2011
M B AND COMPANY LIMITED SINCE AMALGAMATED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 25, 2011
M BABU Vs. STATE BY INSPECTOR OF POLICE	February 25, 2011
M BABU MANOHAR Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD	March 7, 2011
M BAKTHAVACHALAM Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	September 8, 2011
M BALA SUBRAMANI Vs. ASSISTANT DIRECTOR G AND M MINES AND MINERALS DEPARTMENT	February 11, 2011
M BALAMURUGAN, ASSISTANT ENGINEER Vs. COMMISSIONER, MADURAI CITY MUNICIPAL CORPORATION	November 12, 2011
M BALASUBRAMANIAN Vs. CHAIRMAN GOVERNING COUNCIL EIT POLYTECHNIC COLLEGE KAVINDAPADI ERODE	March 2, 2011
M BALASUNDARAM Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	January 7, 2011
M BALASUNDARAM Vs. CHIEF ELECTION OFFICER AND SECRETARY TO GOVERNMENT	April 9, 2011
M BASKARAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIVISION LTD	March 18, 2011
M BHEEMAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	February 15, 2011
M BOOJARAJAN Vs. TAMIL NADU POLICE HOUSING CORPORATION	April 27, 2011
M BOSCO Vs. DISTRICT COLLECTOR SALEM	January 3, 2011
M BRANESH Vs. DEPUTY GENERAL MANAGER	June 22, 2011
M C KUPPAN Vs. STATE OF TAMIL NADU	February 24, 2011
M CHANDRASEKARAN Vs. SECRETARY TO GOVERNMENT CHENNAI	November 10, 2011
M CHENNIAPPAN Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD	March 22, 2011
M CHENNU Vs. REGISTRAR OF COOPERATIVE SOCIETIES	February 24, 2011
M CHINNA KALIAPPAN Vs. DIRECTOR OF RURAL DEVELOPMENT KURALAGAM CHENNAI	November 18, 2011
M CHOKKALINGAM Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT	April 12, 2011
M DANIEL RAJAN Vs. INSPECTOR GENERAL OF REGISTRATION	June 13, 2011
M DEVASENAPATHY Vs. M/S S G S INDIA PVT LTD	March 14, 2011
M DHANDAPANI Vs. GOVERNMENT OF TAMIL NADU	November 9, 2011
M DHANUMOORTHI Vs. MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION	April 9, 2011
M DHARMAPUTHIRAN Vs. SUPERINTENDENT OF POLICE	June 27, 2011
M DORAISWAMY Vs. STATE OF TAMILNADU	March 28, 2011
M DURAIKANNU NAICKER Vs. INDIAN BANK, MANNADY BRANCH CHENNAI	July 8, 2011
M E MOHAMED HANEEFA Vs. SHEIK ABDUL KHADER	October 29, 2011
M EASWARAN Vs. D HARIHARAN	August 9, 2011
M EGAVALLI MAHALINGAM Vs. SECRETARY TO GOVERNMENT APPELLATE AUTHORITY RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT CHENNAI	March 3, 2011
M ELAMARAN Vs. J ABIRAMASUNDARI	August 3, 2011
M ELIZABATH RAJAKUMARI Vs. DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER	February 9, 2011
M ELUMALAI Vs. STATE OF TAMIL NADU	March 24, 2011
M ESAKIMUTHU Vs. LABOUR COURT	March 21, 2011
M ESAKKI AMMAL Vs. G LAKSHMI AMMAL	January 5, 2011
M ESWARA GOUNDER Vs. S SUBATHRA	July 6, 2011
M G COPIER Vs. COMMISSIONER OF CUSTOMS	April 20, 2011
M G DEVASAHAYAM Vs. SIR JOHN D MONTE TRUST	August 19, 2011
M G M RAJAN Vs. INCOME-TAX DEPARTMENT	June 30, 2011
M G SUBRAMANI Vs. COMMISSIONER OF GEOLOGY AND MINING CHENNAI	February 1, 2011
M GANAPATHY GOUNDER (DIED) AND ORS Vs. B CHANDRAKALA	April 27, 2011
M GANESAN Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS	March 25, 2011
M GANESAN Vs. MR M GNANAM	August 9, 2011
M GANESAN Vs. RENGANAYAGI	February 2, 2011
M GANESAN Vs. RENGANAYAGI	November 2, 2011
M GANGABAI Vs. PRINCIPAL CHIEF POST MASTER GENERAL	April 11, 2011
M GLADWIN CHELLAKUMAR Vs. CHAIRMAN, SUPERINTENDING ENGINEER AND ADDITIONAL CHIEF ENGINEER	July 7, 2011
M GNANASEKAR Vs. COMMISSIONER OF INCOME-TAX-CENTRAL-I	July 13, 2011
M GOVINDAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	April 12, 2011
M GOWRISHANKAR Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	September 15, 2011
M GRUVAMMAL Vs. REGISTRAR CO OPERATIVE SOCIETY	February 2, 2011
M GUNACHANDRAN Vs. AUTHORISED OFFICER AND ASSISTANT COMMISSIONER	June 7, 2011
M GUNASEKARAN Vs. SECRETARY TO GOVERNMENT HOME POL V DEPARTMENT	October 21, 2011
M HANDRASEKARAN Vs. MANAGING DIRECTOR AND MANAGER, DEPUTY GENERAL MANAGER, TAMIL NADU CEMENTS CORPORATION LIMITED	March 25, 2011
M INAYADULLA Vs. P PALANISAMY	January 18, 2011
M INIYARASU Vs. CHAIRMAN TNEB	September 23, 2011
M J JOHN Vs. ELIZABETH JOHN	March 28, 2011
M J MANOHAR Vs. CHAIRMAN CHENNAI PORT TRUST ADMINISTRATIVE OFFICE	August 10, 2011
M JANARDHANAM ASSISTANT MANAGER UNDER COMPULSORY RETIREMENT Vs. GENERAL MANAGER INDIAN BANK	January 5, 2011
M JAYACHANDRAN Vs. MANAGEMENT INDIAN DRUGS AND PHARMACEUTICALS TAMIL NADU LTD	March 25, 2011
M JAYAKUMAR Vs. DIRECTOR GENERAL OF POLICE	September 30, 2011
M JAYALAKSHMI Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION	January 10, 2011
M JAYANTHI ALIAS LAKSHMI Vs. SECRETARY TO GOVERNMENT	January 10, 2011
M JAYAPAL Vs. REGIONAL TRANSPORT AUTHORITY VILLUPURAM	June 21, 2011
M JAYARAMAN Vs. GOVERNMENT OF TAMIL NADU	December 19, 2011
M JEEVAMANI Vs. STATE OF TAMILNADU	December 20, 2011
M JEYASRI Vs. CHIEF ENGINEER DISTRIBUTION TAMIL NADU ELECTRICITY BOARD	January 11, 2011
M JOHNSON Vs. COMMISSIONER OF POLICE SALEM CITY POLICE	June 6, 2011
M JOY VARGHESE Vs. STATE	February 15, 2011
M K ALAGARSAMY AND M K KANDASAMY Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR	December 2, 2011
M K ARUMUGAM DECEASED Vs. CHAIRMAN AND MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION	September 9, 2011
M K AZHAGIRI Vs. A LAZAR	December 2, 2011
M K GOPAL Vs. SECRETARY	August 18, 2011
M K MAGESH Vs. REVENUE DIVISIONAL OFFICER MAYILADUTHURAI	January 28, 2011
M K MAGESH Vs. DISTRICT COLLECTOR NAGAPATTINAM DISTRICT NAGAPATTINAM	January 28, 2011
M K NEETHIPATHY Vs. PRINCIPAL SECRETARY GOVERNMENT OF TAMILNADU	June 7, 2011
M K VELUSAMY Vs. REGISTRAR OF COOPERATIVE SOCIETIES	December 13, 2011
M KABALI DECEASED Vs. ARULMIGHU SHRI ELLAIAMMAN KOIL	September 29, 2011
M KADIRVELU Vs. UNION OF INDIA	March 4, 2011
M KALA Vs. STATE OF TAMIL NADU	June 20, 2011
M KALAIMATHI Vs. MUTHUSELVI RAVIKUMAR	January 10, 2011
M KALAISELVAN Vs. DEPUTY SECRETARY GOVERNMENT OF TAMIL NADU	August 2, 2011
M KALIAMOORTHY Vs. HEAD MASTER JANAKI ANNI GOVT HIGHER SECONDARY SCHOOL	June 20, 2011
M KAMALAKANNAN & OTHERS Vs. M MANIKANDAN	June 21, 2011
M KAMARAJ Vs. AMARESH PUJARI THE CHIEF IMMIGRATION OFFICER	April 8, 2011
M KANAGARASAN Vs. SPECIAL OFFICER THITTAKUDI CO OPERATIVE HOUSING	December 9, 2011
M KANNAN Vs. SECRETARY TO GOVERNMENT	June 7, 2011
M KANNIAMMAL Vs. UNION OF INDIA	August 12, 2011
M KANNIYAPPAN Vs. PRESIDING OFFICER	February 23, 2011
M KANTHA Vs. P VALMURTHY	March 14, 2011
M KARUNANIDHI Vs. N RAMACHANDRAN	March 21, 2011
M KARUPPIAH Vs. SECRETARY TO GOVERNMENT	March 2, 2011
M KARUPPIAH Vs. REVENUE DIVISIONAL OFFICER; TAHSILDAR; A/M KAILASANADAR NIDYA KALYANI DEVASTHANAM, SRI MUTHUMARIAMMAN KOIL, KEERANIPATTY AND S RAMIAH PILLAI	January 28, 2011
M KARUPPUSAMY Vs. S KARUNAIYAMMAL	March 1, 2011
M KASA MOHAMMED, S/O LATE MUTHU MARAIKAYAR Vs. CHAIRMAN / DISCIPLINARY AUTHORITY, PANDIAN GRAMA BANK, APPELLATE AUTHORITY	August 5, 2011
M KESAVAN Vs. SUPERINTENDENT OF POLICE, KANYAKUMARI DISTRICT	December 13, 2011
M KITTUSAMY GOUNDER Vs. C V KARTHIKEYAN	March 7, 2011
M KRISHNAN Vs. GOVERNMENT OF TAMIL NADU	December 13, 2011
M KRISHNASAMY NAMAKKAL DISTRICT Vs. DISTRICT COLLECTOR	April 6, 2011
M KULANDHAIVEL Vs. STATE OF TAMIL NADU	February 14, 2011
M KUMAR Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS	November 15, 2011
M KUMARASWAMY Vs. NANJAPPA GOUNDER	April 20, 2011
M KUMARESAN Vs. K MOHANAPRIYA	August 25, 2011
M KUMARESAN Vs. STATE ELECTION COMMISSIONER	November 2, 2011
M L SATHISH KUMAR Vs. DISTRICT COLLECTOR AND ORS	April 11, 2011
M LAKSHMANAN Vs. SECRETARY TO GOVERNMENT HOME POLICE 2 DEPARTMENT	October 28, 2011
M LAKSHMANAN Vs. DEPUTY INSPECTOR OF GENERAL OF POLICE, SUPERINTENDENT OF POLICE	September 5, 2011
M LALITHA AND ORS Vs. GOVERNMENT OF TAMIL NADU	April 6, 2011
M LATHA Vs. STATE	July 12, 2011
M LOBO, S/O MANUVEL AND L DANIEL KAMARAJ, S/O T K LOURDUSAMY Vs. DISTRICT COLLECTOR AND PANCHAYAT UNION COMMISSIONER	July 29, 2011
M LOURDHURAJA Vs. SECRETARY TO GOVERNMENT DEPARTMENT	April 28, 2011
M M ENGINEERS (P) LIMITED Vs. COMMERCIAL TAX OFFICER	April 27, 2011
M M FORGINGS LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	January 11, 2011
M M P M SYED MOHAMED Vs. STATE OF TAMIL NADU	June 24, 2011
M M RUBBER COMPANY LTD Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	January 12, 2011
M MADHAN MOHAN Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	June 21, 2011
M MAHADEVAN Vs. DISTRICT COLLECTOR CHAIRMAN OF PANCHAYAT	March 23, 2011
M MAHALAXMI Vs. BRANCH MANAGER, STATE BANK OF INDIA	February 3, 2011
M MANI Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT	November 8, 2011
M MANI Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT CHENNAI	February 22, 2011
M MANIVASAGAM S/O MARUTHANAYAGAM Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD; AUTHORIZED OFFICER, MEDI ASSIST INDIA PRIVATE LTD	August 1, 2011
M MANOHAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE II 2	July 11, 2011
M MANOHAR Vs. STATE OF TAMIL NADU	February 4, 2011
M MANOHARAN Vs. DISTRICT COLLECTOR	February 9, 2011
M MARIMUTHU Vs. R NARASIMHAN	February 4, 2011
M MARIMUTHU Vs. DIRECTOR OF TREASURIES AND ACCOUNTS	August 8, 2011
M MARIYAM UL ASIA Vs. TAMIL NADU MUSLIM WOMENS EDUCATION AND WELFARE ASSOCIATION	March 3, 2011
M MEENAKSHI Vs. DISTRICT COLLECTOR MADURAI DISTRICT	July 12, 2011
M MEENAKSHI Vs. M SONAIMUTHU @ RAMESH	October 18, 2011
M MERCY Vs. JOINT DIRECTOR OF SCHOOL SECONDARY EDUCATION	July 18, 2011
M MOHANDAS Vs. STATE BANK OF INDIA	December 23, 2011
M MOUHAMMADHOU ARSHADH Vs. INDIAN OIL CORPORATION LIMITED	March 1, 2011
M MUNIRATHINAM Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT	February 15, 2011
M MUNUSAMY Vs. SALAMMAL	December 1, 2011
M MURUGAN Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES VELLORE	January 11, 2011
M MURUGANANDHAM Vs. NARASIMHAVARMAN	July 7, 2011
M MUTHALIF (BILL CLERK) Vs. SENIOR REGIONAL MANAGER (IN CHARGE) TNCSC, MADURAI AND DISTRICT REVENUE OFFICER, MADURAI	October 13, 2011
M MUTHAMIZHAN Vs. DIRECTOR ANNA UNIVERSITY OF TECHNOLOGY	September 28, 2011
M MUTHU ANAND Vs. PRINCIPAL SECRETARY AND SECRETARY TO GOVERNMENT	February 7, 2011
M MUTHURAMALINGAM Vs. PRINCIPAL SECRETARY COMMISSIONER OF REVENUE ADMINISTRATION	January 12, 2011
M N ARUMUGAM Vs. TAHSILDAR OFFICE OF THE TAHSILDAR CHENNAI	March 9, 2011
M N RANGASAMY Vs. K GOVINDASAMY	March 17, 2011
M N SRINIVASAN Vs. ADDITIONAL DIRECTOR OF SUGAR CHENNAI	December 19, 2011
M NACHIAPPAN AND V ASOKAN Vs. A NACHIAPPAN	August 2, 2011
M NAGARAJAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION	August 3, 2011
M NAGARAJAN Vs. V M NAGAMMAL	December 23, 2011
M NAGOOR MEERAN, ASSOCIATE PROFESSOR, TAMIL NADU VETERINARY, ANIMAL SCIENCES UNIVERSITY, VETERINARY UNIVERSITY TRAINING AND RESEARCH CENTRE Vs. TAMILNADU VETERINARY, ANIMAL SCIENCES UNIVERSITY, STATE OF TAMIL NADU	September 9, 2011
M NALLATHAMBI Vs. EXECUTIVE OFFICER	July 11, 2011
M NANJUNDAN Vs. SECRETARY TO GOVERNMENT	February 11, 2011
M NARAYANAN AND BROS Vs. ASST COMMISSIONER OF INCOME TAX SPECIAL INVESTIGATION CIRCLE	July 13, 2011
M NARAYANASWAMY Vs. ASSISTANT ENGINEER, O AND M/CEDC-NORTH, TAMIL NADU ELECTRICITY BOARD AND P RAJASEKARAN	June 22, 2011
M NITHYA Vs. CONTROLLER OF EXAMINATIONS	March 21, 2011
M NITIN Vs. INSPECTOR GENERAL OF REGISTRATION DEPARTMETN OF REGISTATION	January 22, 2011
M NIVETHA Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT, THENI	December 1, 2011
M ODAIYAPPAN Vs. ADDITIONAL SECRETARY MINISTRY OF FINANCE AND COMPANY AFFAIRS	March 30, 2011
M OMAN Vs. UNION OF INDIA	February 18, 2011
M P MUTHU Vs. WINNERS EDUCATION AND CHARITABLE TRUST	July 25, 2011
M P SUNDARARAJAN DECEASED Vs. SECRETARY TO GOVERNMENT HOME TRANSPORT DEPARTMENT	September 21, 2011
M PACHAIYAPPAN Vs. COLLECTOR, SIVAGANGAI DISTRICT AND ORS	December 9, 2011
M PALANIMUTHU Vs. UNION OF INDIA	June 17, 2011
M PALANISAMY AND ORS Vs. GOVERNMENT OF TAMIL NADU AND ORS	February 2, 2011
M PALANISWAMY Vs. CHIEF EDUCATIONAL OFFICER, DINDIGUL	September 7, 2011
M PALLAYYA NAICKER Vs. DISTRICT REVENUE OFFICER	April 11, 2011
M PANDARA SUNDARA PANDIAN Vs. ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER	July 8, 2011
M PAPPU Vs. MADURAI CITY MUNICIPAL CORPORATION	February 14, 2011
M PARAMASIVAM Vs. I KARUPPAIAH	January 28, 2011
M PATTAMMAL Vs. INSPECTOR OF POLICE	March 30, 2011
M PEER MOHAMMED, ASSISTANT Vs. SECRETARY TO GOVERNMENT, HIGHWAYS DEPARTMENT AND DISTRICT COLLECTOR, COLLECTORATE	July 19, 2011
M PERIYASAMY Vs. SUPERINTENDENT OF POLICE	March 21, 2011
M PONNAIYA Vs. BALAMMAL (DIED), MUNIASAMY, MURUGAN, RAMACHANDRAN, DHANAM, R PANDI	November 8, 2011
M PRAKASH Vs. DISTRICT MANAGER TAMIL NADU STATE MARKETING CORP LTD	February 10, 2011
M PURUSHOTHAMAN Vs. SECRETARY DEPARTMENT OF FISHERIES AND ANIMAL HUSBANDRY	January 31, 2011
M PURUSOTHAMMAN Vs. ASSISTANT ENGINEER TAMILNADU ELECTRICITY BOARD CHENNAI	January 27, 2011
M R ANAND Vs. CHAIRMAN TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE AND PRINCIPAL SECRETARY TO GOVERNMENT	February 7, 2011
M R CHANDRASEKARAN Vs. GM SOUTHERN RAILWAY	April 20, 2011
M R F LTD ERIPAKKAM VILLAGE Vs. PRESIDING OFFICER EPF APPELLATE TRIBUNAL	October 18, 2011
M R MURALI Vs. HEMALATHA MOHAN	September 7, 2011
M R MURALIDHARAN Vs. NALINI	August 5, 2011
M R MURUGAN Vs. INSPECTOR OF POLICE OMALUR POLICE STATION	June 8, 2011
M R S MOTOR SERVICE Vs. PRESIDING OFFICER	January 20, 2011
M R SHEIK ABDUL RAHIM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	March 10, 2011
M R SUKUMARAN Vs. PRINCIPAL SECRETARY COMMISSIONER OF COMMERCIAL TAXES	January 20, 2011
M RAGU Vs. S KUMARESAN	June 10, 2011
M RAJA MOHAMMED Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	January 20, 2011
M RAJALAKSHMI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	August 8, 2011
M RAJAMANI Vs. SPECIAL OFFICER, THITTAKUDI TALUK CO-OPERATIVE HOUSING SOCIETY LIMITED	December 9, 2011
M RAJENDRAN Vs. AUTHORISED OFFICER CORPORATION BANK VILLUPURAM	July 26, 2011
M RAJENDRAN Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE	March 10, 2011
M RAJESWARI Vs. STATE OF TAMIL NADU	January 19, 2011
M RAMAKRISHNAN Vs. R MANJULA	March 31, 2011
M RAMAMURTHY Vs. INSPECTOR GENERAL OF PRISONS	December 14, 2011
M RAMAN Vs. GOVERNMENT OF TAMIL NADU	November 12, 2011
M RAMANATHAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND THE CHIEF EDUCATIONAL OFFICER	January 28, 2011
M RAMASAMY Vs. JOINT COMMISSIONER OF LABOUR COIMBATORE	February 15, 2011
M RAMASAMY GOUNDER Vs. PALANIMALAI	March 29, 2011
M RAMESH Vs. UNION OF INDIA	November 10, 2011
M RAMESH Vs. VENKATAMMAL	September 29, 2011
M RANGASAMY Vs. GOVERNMENT OF TAMIL NADU	August 5, 2011
M RATHNAMBAL Vs. REGIONAL TRANSPORT AUTHORITY AND ORS	June 10, 2011
M RATINASAMY Vs. SAMPATH KUMAR	July 28, 2011
M RAVI Vs. V R PALANIVEL RAJAN	March 30, 2011
M RAYAPPA GOUNDER Vs. STATE OF TAMIL NADU	April 1, 2011
M S BASKAR Vs. TAMIL NADU ELECTRICITY BOARD	April 25, 2011
M S MUHAMMAD YAHYA Vs. CHAIRMAN TAMIL NADU WAKF BOARD	August 12, 2011
M S MUHAMMED SHEIK ABDULLAH Vs. SECRETARY	August 23, 2011
M S MUHAMMED SHEIK ABDULLAH Vs. SECRETARY, SELECTION COMMITTEE, DIRECTOR OF MEDICAL EDUCATION AND ORS	January 28, 2011
M S MUNUSAMY Vs. G VENKO SIVASAKTHI	June 10, 2011
M S RAJENDRAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 10, 2011
M S RUPEENA Vs. PARVEEN KUMAR SHARMA	April 26, 2011
M S S SPINNERS PRIVATE LIMITED Vs. ASSISTANT DIRECTOR	October 10, 2011
M S SELVAKUMARI Vs. UNION OF INDIA	November 4, 2011
M S SIVANANDAM Vs. UNION OF INDIA	June 29, 2011
M S SUBRAMANIAN HEALTH INSPECTOR GR I RETD Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	August 23, 2011
M SADDIQ BASHA Vs. STATE OF TAMIL NADU AND ORS	January 27, 2011
M SAKKARAI Vs. GOVERNMENT OF TAMIL NADU	November 9, 2011
M SAKTHIVEL Vs. CONSERVATOR OF FORESTS GOVAI CIRCLE COIMBATORE	December 23, 2011
M SALEEM Vs. DEPUTY COMMISSIONER CT	February 8, 2011
M SAM Vs. SANJEEVI CHETTIAR HEREDITARY TRUSTEE OF SRI VEDAVINAYAGAR TEMPLE	September 29, 2011
M SANTHA Vs. COMMISSIONER CHENGALPATTU MUNICIPALITY CHENGALPATTU	February 10, 2011
M SANTHAKUMAR Vs. ASSISTANT DIRECTOR OF SPECIAL SCHOOLS	July 11, 2011
M SANTHANARAJ Vs. THOOTHUKUDI VADATHISAI INDU NADAR MAHIMAI DHARMAKARAPETTAI PARIBALANA SABAI	July 15, 2011
M SANTHI Vs. ASSISTANT ELEMENTARY EDUCATIONAL OFFICER NAMAKKAL DISTRICT	July 21, 2011
M SARAVANAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI	April 18, 2011
M SATHISKUMAR Vs. DIRECTOR OF MEDICAL EDUCATION	August 1, 2011
M SATHYAMURTHY Vs. DISTRICT COLLECTOR TIRUPPUR DISTRICT	March 25, 2011
M SEKANA Vs. DIRECTOR GENERAL OF POLICE/CHAIRMAN TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD	March 10, 2011
M SEKAR Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION CHENNAI	August 18, 2011
M SELVADURAI Vs. DIRECTOR PERSONNEL	February 7, 2011
M SELVARAJ Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION	March 21, 2011
M SELVARAJ Vs. STATE OF TAMIL NADU AND ORS	January 28, 2011
M SELVI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTION OF MEDICINES CHENNAI	January 19, 2011
M SENTHILKUMAR Vs. EXECUTIVE OFFICER, KILVELUR GRADE I TOWN PANCHAYAT	October 31, 2011
M SENTHILKUMAR Vs. SECRETARY TO GOVERNMENT HOME (TRANSPORT) DEPARTMENT FORT ST GEORGE, CHENNAI	November 12, 2011
M SHAHUL HAMEED Vs. MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	May 12, 2011
M SHAKKILA Vs. STATE	December 13, 2011
M SHANKAR Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD	March 18, 2011
M SHANMUGAM Vs. GENERAL MANAGER INDIAN BANK CHENNAI	February 9, 2011
M SHANMUGASUNDARAM Vs. CHIEF ELECTION COMMISSIONER	April 1, 2011
M SHANMUGHAM Vs. S MURUGADASS	January 7, 2011
M SHAWKATH ALI Vs. UNDER SECRETARY TO GOVERNMENT	November 22, 2011
M SHEIK MOHAMED MYDEEN Vs. STATE OF TAMILNADU REP. BY ITS SECRETARY TO GOVERNMENT	April 5, 2011
M SHIVAKUMAR Vs. COMMISSIONER MADURAI CORPORATION	July 18, 2011
M SHYAMSUNDAR Vs. M RANGAPRAKASH	March 1, 2011
M SIKKANDAR BASHA Vs. DIRECTOR GENERAL OF POLICE	August 11, 2011
M SIVA Vs. DISTRICT COLLECTOR KRISHNAGIRI	June 13, 2011
M SIVA PRAKASAM Vs. K R NARAYANAN	March 17, 2011
M SIVAKUMAR DIED Vs. RAJAPALANI	November 30, 2011
M SIVASHANMUGAM Vs. GOVERNMENT OF TAMILNADU	July 15, 2011
M SIVASUNDARA PARVATHI Vs. SECRETARY MINISTRY OF HOME AFFAIRS	June 30, 2011
M SOUDARSSANE Vs. SPECIAL SECRETARY ART AND CULTURE CUM	June 7, 2011
M SREERANGAN Vs. INSPECTOR GENERAL OF POLICE SALEM RANGE SALEM	December 7, 2011
M SRIDHAR Vs. E TRANSPORT COMMISSIONER	February 15, 2011
M SUBBAIAN Vs. COMMISSIONER KUMBAKONAM MUNICIPALITY	June 6, 2011
M SUBER Vs. RAMAR ASSISTANT COMMISSIONER 1 CORPORATION OF CHENNAI	June 23, 2011
M SUBRAMANI Vs. STATE BY INSPECTOR OF POLICE	March 16, 2011
M SUBRAMANI Vs. DISTRICT COLLECTOR, DEPUTY DIRECTOR OF GEOLOGY AND MINING, REVENUE DIVISIONAL OFFICER AND DEPUTY SUPERINTENDENT OF POLICE	June 17, 2011
M SUBRAMANIN Vs. COMMISSIONER CORPORATION OF CHENNAI CHENNAI	March 11, 2011
M SUGANTHA JAYANTHI Vs. GOVERNMENT OF TAMIL NADU	September 21, 2011
M SUGANTHI Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE	April 12, 2011
M SUNDARAMMAL Vs. PRESIDING OFFICER LABOUR COURT	December 19, 2011
M SUNDARAVALLI B A B ED Vs. CORRESPONDENT ST MARYS HIGH SCHOOL THENKASI NELLAI DISTRICT	July 26, 2011
M SUNDARSINGH Vs. DIRECTOR GENERAL OF POLICE	February 15, 2011
M SURESH Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION, CHENNAI	March 3, 2011
M SURESH KUMAR Vs. STATE OF TAMIL NADU	April 9, 2011
M SURIYAN Vs. GOVT OF TAMILNADU	March 1, 2011
M SURYAKALA, M VINODHINI, M DIWAKAR AND V NAGOMI Vs. SPECIAL THASILDAR ADI DRAVIDA AND TRIBAL WELFARE DEPARTMENT	July 20, 2011
M SWARNAM Vs. MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD, NANDANAM, CHENNAI	November 14, 2011
M SYRIL BERNAD Vs. REGISTRAR UNIVERSITY OF MADRAS CHENNAI	April 28, 2011
M T BALASUBRAMANIYAM Vs. S D SARAVANAN	November 4, 2011
M THANGAVELU Vs. DISTRICT COLLECTOR MADURAI DISTRICT	June 13, 2011
M THIRUKUMAR Vs. DIRECTOR AND DEPUTY DIRECTOR	July 26, 2011
M THIRUMALAI KUMAR Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD, CHIEF EDUCATIONAL OFFICER AND DISTRICT EMPLOYMENT OFFICER	July 18, 2011
M THIRUNAVUKKARASU Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION LIMITED	November 9, 2011
M UMADEVI Vs. STATE OF TAMIL NADU	January 7, 2011
M UMARANI Vs. SPECIAL DEPUTY COLLECTOR	July 19, 2011
M URKALAN Vs. GENERAL MANAGER, PERSONAL ADMINISTRATION DEPARTMENT, INDIAN OVERSEAS BANK	August 5, 2011
M V ANEESH Vs. UNION OF INDIA	August 10, 2011
M V MOHAMMED Vs. M SRIIVASAN	March 4, 2011
M VADIVEL Vs. V MUTHUKUMAR	July 21, 2011
M VAIRAPERUMAL Vs. SENIOR ENGINEER	July 5, 2011
M VAIYAPURI Vs. DISTRICT COLLECTOR, TAHSILDAR MELUR AND KATTURAJA	July 12, 2011
M VALLINAYAGAM Vs. KADAYANALLUR MUNICIPALITY REP. THROUGH ITS COMMISSIONER KADAYANALLUR	December 2, 2011
M VARADHAN Vs. DISTRICT COLLECTOR KARUR	March 25, 2011
M VASUDEVAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	February 4, 2011
M VEERA GOWTHAMAN Vs. STATE	December 14, 2011
M VEERABHADRAPPA Vs. COMMISSIONER PANCHAYAT UNION HOSUR DHARMAPURI DISTRICT	November 18, 2011
M VELAYUDHAM Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	December 7, 2011
M VELAYUDHAM Vs. DISTRICT COLLECTOR AND ORS	January 20, 2011
M VELAYUTHAM Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT AND DIRECTOR OF LOCAL FUND AUDIT	June 6, 2011
M VELAYUTHAM Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT CHENNAI	June 6, 2011
M VELLAICHAMY Vs. DISTRICT COLLECTOR, ASSISTANT DIRECTOR (PANCHAYATS) AND A S SUBRAMANIAN	July 19, 2011
M VELU Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT VELLORE	December 7, 2011
M VELUDURAIN Vs. STATE REP BY THE SUPERINTENDENT OF CUSTOMS SPECIAL NARCOTIC CELL NAGERCOIL	December 23, 2011
M VENKATESAN Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU CHENNAI	August 2, 2011
M VENUGOPAL Vs. DEPUTY SALT COMMISSIONER SALT DEPARTMENT GOVERNMENT OF INDIA SHASTRI BHAWAN	December 15, 2011
M VIJAYALAKSHMI Vs. T SHANMUGAM	January 12, 2011
M VIJAYAN Vs. SECRETARY TO GOVERNMENT	June 6, 2011
M VIVEKANANDAM Vs. TAMIL NADU HOUSING BOARD	July 12, 2011
M Y EQBAL THE C J AND ORS Vs. S RAMASUNDARAM AND ORS	January 28, 2011
M. ANTONY ALEX RAVI Vs. ANTON PORSELVI AND JOHN XAVIER	November 1, 2011
M. BALASUBRAMANIAN Vs. STATE OF TAMIL	August 3, 2011
M. GANESAN Vs. PRINCIPAL, CHENGLEPET GOVT. INDUSTRIAL TRAINING INSTITUTE, CHENGLEPET AND ORS.	August 1, 2011
M. PARAMASIVAM Vs. P. GOVINDASAMY	October 20, 2011
M.A. SHIVAKUMARAN, Vs. SUNDARAM FINANCE LTD.	March 4, 2011
M.K.A. JEYASSHEELUN Vs. STATE OF TAMIL NADU	April 7, 2011
M.M. PLASTIC CENTRE REP. BY MR. M.M. KASIM & ANR. Vs. B. SEETHA	June 24, 2011
M/S GREEN EARTH REP BY ITS PROPRIETOR V RAVI PURUSHOTHAMAN Vs. THE DIRECTOR OF RESEARCH AND CHAIRMAN COIMBATORE & ANOTHER	March 29, 2011
M/S GUINDY INDUSTRIAL ESTATE INFRASTRUCTURE UPGRADATION COMPANY GARMENT COMPLEX-II REP BY ITS CHIEF EXECUTIVE OFFICER Vs. M/S GURUMURTHY ENGINEERING ENTERPRISES CIVIL ENGINEERING CONTRACTORS & OTHERS	March 29, 2011
M/S. LATIF ESTATE LINE INDIA LTD. Vs. MRS. HADEEJA AMMAL	February 11, 2011
M/S. VISHNUVARDHAN PAPER MILLS (P) LTD., PALANI ROAD, SWAMINATHAPURAM, MADATHUKULAM-642 113, DINDIGUL, REPRESENTED BY ITS MANAGER R.S. SAMPATHNEHRU Vs. TAMIL NADU ELECTRICITY BOARD REPRESENTED BY ITS CHAIRMAN, 800, ANNA SALAI, CHENNAI-600002,	November 23, 2011
MAAPILLAI VINAYAGAR EXPORTS Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL CHENNAI	July 15, 2011
MADAKANNU AMMAL; MURUGAN Vs. S NATARAJAN	August 4, 2011
MADANLAL CHAWLA Vs. UNITED BANK OF INDIA	June 22, 2011
MADHA DENTAL COLLEGE AND HOSPITAL Vs. TAMIL NADU DR MGR MEDICAL UNIVERSITY	April 26, 2011
MADHA TRANSPORT Vs. BHOOPALAN	September 30, 2011
MADHAN Vs. CHIEF ELECTION OFFICER	March 17, 2011
MADHAVAN Vs. STATE	April 19, 2011
MADHUCON PROJECTS LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER CHENNAI	April 21, 2011
MADHUKAR DUGGIRALA Vs. SHOBHA DUGGIRALA	April 26, 2011
MADRAS ALUMINIUM COMPANY LTD RAJIV CHOUBEY Vs. TAMIL NADU ELECTRICITY BOARD	March 3, 2011
MADRAS CEMENTS LIMITED CHENNAI Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD CHENNAI	December 20, 2011
MADRAS HIGH COURT PRACTISING ADVOCATES ASSOCIATION REP BY ITS PRESIDENT ELEPHANT G RAJENDRAN CHENNAI Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS	November 25, 2011
MADRAS METAL COMPONENT PVT LTD Vs. ASSISTANT COMMISSIONER THIRUVANMIYUR ASSESSMENT CIRCLE	April 11, 2011
MADURAI ARUPPUKKOTTAI NADAR URAVINMURAI Vs. DISTRICT REGISTRAR (ADMINISTRATION) MADURAI (SOUTH)	November 14, 2011
MADURAI CITY MUTTON RETAIL SELLERS ASSOCIATION Vs. COMMISSIONER MADURAI CORPORATION	July 12, 2011
MADURAI DISTRICT CENTERAL COOPERATIVE BANK LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	September 7, 2011
MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	August 11, 2011
MADURAI DISTRICT MINI BUS OWNERS ASSOCIATION Vs. REGIONAL TRANSPORT AUTHORITY; COMMISSIONER, MADURAI CITY CORPORATION	August 5, 2011
MADURAI KAMARAJ UNIVERSITY CO-OPERATIVE PRINTING PRESS LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	September 8, 2011
MADURAI MAVATTA DEVENDRA KULA VELLALAR URAVINMURAI SANGAM Vs. GOVERNMENT OF TAMILNADU	June 20, 2011
MADURAI PORIYALAR NAGAR Vs. DISTRICT COLLECTOR AND CHAIRMAN, LOCAL PLANNING AUTHORITY	July 29, 2011
MADURANTHAGAM COOPERATIVE SUGAR MILLS OFFICE STAFF ASSOCIATION KANCHEEPURAM DISTRICT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI	April 27, 2011
MADUSOODHANAN NAIR Vs. SOWDHAMINI AMMA	January 10, 2011
MAGESH Vs. STATE BY INSPECTOR OF POLICE	February 15, 2011
MAGESWARI Vs. GOVERNMENT OF TAMIL NADU	March 22, 2011
MAGRA EXPORTS Vs. CHIEF COMMISSIONER OF CUSTOMS CHENNAI	April 9, 2011
MAHADHOON BEEVI Vs. R GUNASEKARAN	January 7, 2011
MAHALAKSHMI Vs. STATE OF TAMILNADU	July 14, 2011
MAHALAKSHMI SILK TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS	February 11, 2011
MAHALAKXMI SILK TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS	March 30, 2011
MAHALAXMI SILK TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS	April 19, 2011
MAHALAXMI SILK TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS	February 14, 2011
MAHARAJA COLLEGE OF ARTS AND SCIENCE Vs. STATE OF TAMIL NADU	March 14, 2011
MAHAVEER CHAND SURANA Vs. YASHODA	October 4, 2011
MAHAVIR METALS INDIA Vs. ASSISTANT COMMISSIONER CT	April 26, 2011
MAHBOOB BI Vs. S ANSAR BI(DIED) AND ORS	September 12, 2011
MAHEEMA Vs. STATE OF TAMIL NADU	October 19, 2011
MAHENDRA SPINNING MILLS PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU	December 9, 2011
MAHESH KUMAR Vs. BRANCH MANAGER THE NATIONAL INSURANCE COMPANY ERODE DISTRICT	April 9, 2011
MAHESHWARI Vs. JAYANTHI	March 28, 2011
MAHESWARI Vs. DURAISAMY	January 6, 2011
MAHINDRA AND MAHINDRA LTD Vs. ASSISTANT COMMISSIONER CT	April 26, 2011
MAIMUN BI ALIAS MAIMUNNISSA Vs. AMMAJI	September 8, 2011
MAJOR K MATHEWS Vs. S MANIVANNAN	December 21, 2011
MAKERS PHARMA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER CT FAC EVENING BAZAAR ASSESSMENT CIRCLE CHENNAI	June 28, 2011
MAKKAL SAKTHI KATCHI Vs. ELECTION COMMISSION OF INDIA	March 9, 2011
MALAR NETWORK P LTD Vs. ARUN PRASATH D	March 28, 2011
MALARVIJY Vs. KANTHAN	July 5, 2011
MALARVIZHI Vs. POOVALINGAM	August 10, 2011
MALATHI BRICK INDUSTRY Vs. CHIEF SECRETARY GOVERNMENT OF PUDUCHERRY	February 4, 2011
MALATHI KANNAN Vs. MARKADARASI CHIT FUNDS MADRAS LTD	March 7, 2011
MALINI Vs. MRS GUNAVATHY	June 1, 2011
MALINI Vs. GUNAVATHY	June 13, 2011
MALLA NAICKER ALIAS SINGARI Vs. JEEVA MINOR	August 8, 2011
MALLIGA Vs. STATE OF TAMIL NADU	February 23, 2011
MALLIGA JANET Vs. DISTRICT EDUCATIONAL OFFICER KUTCHERY ROAD	September 12, 2011
MALLIKA Vs. V ASHOK KUMAR	August 19, 2011
MALLIKA TRADERS, REP. BY ITS PROPRIETRIX MALLIKA Vs. THE DEPUTY COMMERCIAL TAX OFFICER	August 22, 2011
MAMTHAKUMARI Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	March 9, 2011
MAN TECH CO Vs. DEPUTY COMMERCIAL TAX OFFICER	March 23, 2011
MANAGEMENT Vs. APPELLATE AUTHORITY UNDER SECTION 41 OF TAMIL NADU SHOPS AND ESTABLISHMENTS ACT	August 2, 2011
MANAGEMENT Vs. A SUBRAMANIAM	November 10, 2011
MANAGEMENT Vs. SULOCHANA	January 31, 2011
MANAGEMENT Vs. PRESDING OFFICER LABOUR COURT	January 27, 2011
MANAGEMENT Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE, V SEKAR	September 19, 2011
MANAGEMENT Vs. PRESIDING OFFICER	December 21, 2011
MANAGEMENT BALMER LAWRIE AND CO LTD Vs. STATE OF TAMIL NADU	August 26, 2011
MANAGEMENT BY MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. ABDUL LATHEEF	July 8, 2011
MANAGEMENT COIMBATORE DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. N SOMASUNDARAM	June 24, 2011
MANAGEMENT COIMBATORE DISTRICT CONSUMER CO OPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER	January 19, 2011
MANAGEMENT E 1217 KATTUMANNARKOIL CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. PRESIDING OFFICER	September 19, 2011
MANAGEMENT HTL LIMITED Vs. PRESIDING OFFICER SECOND ADDITIONAL LABOUR COURT	January 11, 2011
MANAGEMENT INDIA CEMENT LTD Vs. CEMENT AND QUARRY WORKERS UNION REP BY ITS GENERALSECRETARY	September 14, 2011
MANAGEMENT IRUDHUKOTTAI PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM	August 9, 2011
MANAGEMENT KATTUMANNARKOIL CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. PRESIDING OFFICER LABOUR COURT	September 19, 2011
MANAGEMENT M S ALMECH ENTERPRISES COIMBATORE Vs. CONTROLLING AUTHORITY	April 18, 2011
MANAGEMENT MALAYSIAN AIRLINES Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	January 11, 2011
MANAGEMENT MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT	February 2, 2011
MANAGEMENT MARIS GARDENS VANIAR ESTATE A DIVISION YERCAUD SALEM DISTRICT Vs. PRESIDING OFFICER LABOUR COURT SALEM	July 20, 2011
MANAGEMENT MURALI WOMEN MILK PRODUCERS COOPERATIVE SOCIETY LTD Vs. C SHANMUGASUNDARAM	August 18, 2011
MANAGEMENT OF A R C RETRADING COMPANY P LTD TRANSPORTS Vs. PRESIDING OFFICER LABOUR COURT	July 29, 2011
MANAGEMENT OF ALPHA HELICAL PUMPS Vs. PRESIDING OFFICER OF LABOUR COURT	September 12, 2011
MANAGEMENT OF ALPHA INSTRUMENTS Vs. ENFORCEMENT OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION	June 7, 2011
MANAGEMENT OF ALPHA INSTRUMENTS Vs. ENFORCEMENT OFFICER AND ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION	June 7, 2011
MANAGEMENT OF BEST AND CROMPTON ENGINEERING LIMITED Vs. A M SEKAR	June 6, 2011
MANAGEMENT OF BINNY LTD B AND C MILLS CHENNAI Vs. PRESIDING OFFICER CHENNAI	August 18, 2011
MANAGEMENT OF CAMBODIA MILLS Vs. PRESIDING OFFICER	January 12, 2011
MANAGEMENT OF CAMBODIA MILLS Vs. PRESIDING OFFICER	February 28, 2011
MANAGEMENT OF CHEMECH ENGINEERS P LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	August 25, 2011
MANAGEMENT OF CHEMPLAST SANMAR LIMITED Vs. PRESIDING OFFICER LABOUR COURT SALEM	September 16, 2011
MANAGEMENT OF CHITHODE FARMERS SERVICE CO-OPERATIVE SOCIETY LIMITED Vs. LABOUR COURT SALEM	September 14, 2011
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL COOPERATIVE BANK LTD Vs. PRESIDING OFFICER	July 8, 2011
MANAGEMENT OF DHARMAPURI CO OPERATIVE TOWN BANK LTD Vs. P SHANMUGHAM	August 30, 2011
MANAGEMENT OF ELGI EQUIPMENTS LIMITED Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	August 17, 2011
MANAGEMENT OF FUTURA POLYESTERS LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	July 28, 2011
MANAGEMENT OF HINDUJA FOUNDRIES LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	June 6, 2011
MANAGEMENT OF HIRSCH WATCH STRAPS P LTD Vs. PRESIDING OFFICER	June 7, 2011
MANAGEMENT OF HOTEL PRATAP PLAZA Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	July 27, 2011
MANAGEMENT OF HYDRO CHAINS P LTD Vs. PRINCIPAL LABOUR COURT	September 16, 2011
MANAGEMENT OF K-26 VADAKKUPUDUPALAYAM PRIMARY AGRICULTURAL CO OP BANK LTD Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY/ ASSISTANT COMMISSIONER OF LABOUR	February 10, 2011
MANAGEMENT OF KALEESWARAR MILLS Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	March 3, 2011
MANAGEMENT OF KALLAKURICHI CO-OP SUGAR MILLS LTD Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE AND C FRANCIS	October 31, 2011
MANAGEMENT OF KANCHEEPURAM MURUGAN SILK WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED Vs. PRESIDING OFFICER	October 20, 2011
MANAGEMENT OF KULASEKARAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND K MUTHAIYAN	March 30, 2011
MANAGEMENT OF KUMAR MEDICAL CENTRE, REP BY ITS PROPRIETOR P KUMARASWAMY Vs. EMPLOYEES STATE INSURANCE CORPORATION REP BY ITS ASSISTANT DIRECTOR	August 25, 2011
MANAGEMENT OF KUPPUSWAMY SASTHRI RESEARCH INSTITUTE Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT	June 24, 2011
MANAGEMENT OF KUTTY FLUSH DOORS AND FURNITURE CO P LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	July 21, 2011
MANAGEMENT OF LINGAM PRESS Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	June 7, 2011
MANAGEMENT OF M S A M SEKAR AND COMPANY Vs. B USHA	February 7, 2011
MANAGEMENT OF M S ASIAN BEARINGS LTD Vs. PRESIDING OFFICER	July 15, 2011
MANAGEMENT OF M S CHIDAMBARAM SHIPCARE PVT LTD Vs. PRESIDING OFFICER	April 12, 2011
MANAGEMENT OF M S K T SPINNING MILLS PRIVATE LTD Vs. DEPUTY COMMISSIONER OF LABOUR SALEM APPELLATE AUTHORITY UNDER THE TAMIL NADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT	July 21, 2011
MANAGEMENT OF M S MATHESON BOSANQUET ENTERPRISES LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	September 27, 2011
MANAGEMENT OF M S VIJAYA HOSPITAL Vs. PRESIDING OFFICER	August 4, 2011
MANAGEMENT OF MADURAI EAST SARVODAYA SANGH Vs. S GIRIJA AND ORS	January 28, 2011
MANAGEMENT OF MAGUS CUSTOMER DIALOG PRIVATE LIMITED Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	February 15, 2011
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD Vs. P THANIKACHALAM	August 19, 2011
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER	July 14, 2011
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD Vs. S GNANAMURTHY	April 26, 2011
MANAGEMENT OF MURUGALLI ESTATE Vs. DEPUTY COMMISSIONER OF LABOUR	August 12, 2011
MANAGEMENT OF NEW STANDARD ENGINEERING Vs. PRINCIPAL LABOUR COURT CITY CIVIL COURT BUILDINGS	August 12, 2011
MANAGEMENT OF PRIMARY AGRICULTURAL CO OP BANK LTD Vs. CONTROLLING AUTHORITY	February 10, 2011
MANAGEMENT OF REYNOLDS PENS INDIA PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	June 7, 2011
MANAGEMENT OF ROCA BATHROOM PRODUCTS PVT LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE	October 20, 2011
MANAGEMENT OF RSL INDUSTRIES Vs. PRESIDING OFFICER	July 22, 2011
MANAGEMENT OF SAKTHI AUTO ANCILLARY PRIVATE LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	September 12, 2011
MANAGEMENT OF SGS INDIA LTD CHENNAI Vs. PRESIDING OFFICER CHENNAI	June 14, 2011
MANAGEMENT OF SRI LAKSHMI SUDARSANA INDUSTRY NARASINGAMPATTI MELUR TALUK MADURAI DISTRICT Vs. PRESIDING OFFICER LABOUR COURT MADURAI	June 1, 2011
MANAGEMENT OF SRI NATARAJA CERAMIC & CHEMICALS INDU Vs. PRESIDING OFFICER, LABOUR COURT	December 10, 2011
MANAGEMENT OF SRIHARI MILLS PVT LTD Vs. PRESIDING OFFICER	August 4, 2011
MANAGEMENT OF SUNDARAM INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL	February 28, 2011
MANAGEMENT OF TAMIL NADU CO OP MILK PRODUCERS ASSOCIATION LTD Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT	September 13, 2011
MANAGEMENT OF THE SALEM TEXTILES LIMITED Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT	February 15, 2011
MANAGEMENT OF TOGETHER TEXTILE MILLS INDIA PRIVATE LTD Vs. PRESIDING OFFICER	November 9, 2011
MANAGEMENT OF V G P GOLDEN BEACH RESORTS LTD CHENNAI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI	March 10, 2011
MANAGEMENT OF W S INDUSTRIES INDIA LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER PDC	June 7, 2011
MANAGEMENT PRESIDENT KEEZHPERUMANALLUR PANCHAYAT Vs. THIRU D SUBRAMANI	January 3, 2011
MANAGEMENT RAMANATHAPURAM DISTRICT CO OPERATIVE SPINNING MILLS Vs. PRESIDING OFFICER	June 20, 2011
MANAGEMENT RANIPET LEATHER FINISHING PRIVATE LTD Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT	July 20, 2011
MANAGEMENT S 1693 D PERUMALPALAYAM PRIMARY AGRICULTURAL CO OPERATIVE BANK SALEM DISTRICT Vs. LABOUR COURT SALEM	March 1, 2011
MANAGEMENT SALEM CO OP SPINNING MILLS THROUGH ITS SALEM Vs. PRESIDING OFFICER LABOUR COURT SALEM	September 7, 2011
MANAGEMENT SOUTH INDIA STEEL CORPORATION Vs. PRESIDING OFFICER	June 20, 2011
MANAGEMENT SP SPL 30 SRIVILLIPUTHUR PRIMARY AGRICULTURAL COOPERATIVE BANK Vs. APPELLATE AUTHORITY UNDER THE TAMILNADU SHOPS AND ESTABLISHMENT ACT	January 22, 2011
MANAGEMENT ST JOSEPH S HIGH SCHOOL Vs. ANTONY CHANDRABOSE	October 31, 2011
MANAGEMENT ST MARYS HOSPITAL SALEM Vs. R SITTHAYI	March 4, 2011
MANAGEMENT STATE TRANSPORT CORPORATION LTD Vs. PROCEEDINGS OFFICER	July 22, 2011
MANAGEMENT T I DIAMOND CHAIN LIMITED Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI	December 15, 2011
MANAGEMENT TAMIL NADU GOVERNMENT TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT	January 5, 2011
MANAGEMENT TAMIL NADU STATE TRANPORT CORPORATION KUMBAKONAM DIVISION III LTD Vs. S VENKATRAMAN	February 22, 2011
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND	April 25, 2011
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT AND P PITCHAI	April 11, 2011
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. COMMISSIONER OF LABOUR	November 12, 2011
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD VIRUDHUNAGAR Vs. JOINT COMMISSIONER OF LABOUR TEYNAMPET CHENNAI	July 1, 2011
MANAGEMENT TAMILNADU COOPERATIVE MARKETING FEDERATION LTD Vs. V GUNASEKARAN	August 2, 2011
MANAGEMENT TAMILNADU STATE TRANSPORT CORPORATION (MADURAI DIVISION III) LIMITED Vs. JOINT COMMISSIONER OF LABOUR (CONCILIATION) AND K SOBITHARAJ	January 22, 2011
MANAGEMENT THE TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION II LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM	September 15, 2011
MANAGEMENT VASAMBADI ESTATE Vs. REVENUE DIVISIONAL OFFICER	August 2, 2011
MANAGEMENT, AGRICULTURAL COLLEGE AND RESEARCH INSTITUTE, TAMIL NADU AGRICULTURAL UNIVERSITY Vs. INSPECTOR OF LABOUR, LABOUR DEPARTMENT	July 19, 2011
MANAGEMENT, S P (SPL) 30 SRIVILLIPUTHUR PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD Vs. APPELLATE AUTHORITY UNDER TAMILNADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT; AUTHORITY UNDER THE TAMILNADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT,(ASSISTANT COMMISSIONER OF LABOUR) AND R PERUMAL	January 28, 2011
MANAGEMENT, SP SPL 90 VISWANATHAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. S RADHAKRISHNAN	November 11, 2011
MANAGEMENT, SPECIAL OFFICER Vs. ASSISTANT COMMISSIONER OF LABOUR AND M NAGARAJAN, S/O MARIAPPAN, V SALVARPATTI	August 3, 2011
MANAGEMENT, T T 15, TAMIL NADU ELECTRICITY BOARD EMPLOYEES CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI AND B NAARAMBU NATHAN	November 11, 2011
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION, (KUMBAKONAM) LTD Vs. JOINT COMMISSIONER OF LABOUR (CONCILIATION), D M S COMPOUND AND ORS	January 28, 2011
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION, (KUMBAKONAM) LTD , Vs. JOINT COMMISSIONER OF LABOUR	October 28, 2011
MANAGEMENT, TAMILNADU STATE TRANSPORT COR Vs. JOINT COMMI OF LABOUR	December 13, 2011
MANAGEMENT, TAMINADU STATE TRANSPORT COR Vs. G RAMANATHAN	December 1, 2011
MANAGEMENT, TIRUNELVELI SPECIAL 31 K MANIYACHI PRIMARY AGRICULTURE CO-OPERATIVE BANK LTD , K MANIYACHI, KOVILPATTI, TUTICORIN DISTRICT Vs. LABOUR COURT, TIRUNELVELI AND S KOMBIAH	November 11, 2011
MANAGEMENT, TN SPL 123-MAHENDRAVADI PRIMARY AGRICULTURAL COOP BANK LIMITED, MAHENDRAVADI, MARUTHANKINAR POST, SANKARANKOVIL TALUK, TIRUNELVELI DISTRICT Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES, DISTRICT COLLECTOR, COLLECTORS OFFICE, KOKKIRAKULAM	November 11, 2011
MANAGEMENT, VISWANATHAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. AUTHORITY UNDER TAMIL NADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT	April 8, 2011
MANAGEMENT,A .2295, MADURAI CO-OP.PRINTING WORKS LTD Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT	December 20, 2011
MANAGER CURIO Vs. SECRETARY CURIO CENTRE WORKERS UNION	June 22, 2011
MANAGER LOCAL OFFICE SALEM ESI CORPORATION SWARNAPURI SALEM Vs. M/S NARASUS COFFEE COMPANY SALEM	July 25, 2011
MANAGER M S BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. D MURUGESAN	January 11, 2011
MANAGER NATIONAL INSURANCE COMPANY LTD Vs. JANAKI	January 25, 2011
MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. R.SENTHAMARAI	September 30, 2011
MANAGER NEW INDIA ASSURANCE COMPANY LIMITED ARNI Vs. R SENTHAMARAI	August 1, 2011
MANAGER PANNIMEDE ESTATE Vs. RAMER	February 25, 2011
MANAGER PARK SIDE ESTATE Vs. APPELLATE AUTHORITY	February 1, 2011
MANAGER POKKUVARATHU KAZHAGA OOZHIER MUNNETRA SANGHAM Vs. GOVERNMENT OF TAMILNADU	October 18, 2011
MANAGER PRODUCTION MAINTENANCE TAMILNADU CO OPRATIVE MILK PRODUCERS FEDERATION LIMITED Vs. P E AMARAVATHI	January 28, 2011
MANAGER, CO-OP TEX THIRUTHURAIPOONDI Vs. SECRETARY CO-OP URBAN BANK LTD. THIRUTHURAIPOONDI	November 8, 2011
MANAGER,IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. G RAMESH	June 27, 2011
MANAGER,IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SELVAM	July 1, 2011
MANAGING DIRECTOR Vs. MINOR DEVI PRIYA	January 21, 2011
MANAGING DIRECTOR Vs. SHANTHADEVI	October 29, 2011
MANAGING DIRECTOR BHARAT SANCHAR NIGAM LIMITED NAMAKKAL Vs. V NAGARAJAN	September 9, 2011
MANAGING DIRECTOR HIGHLAND HOLIDAY HOMES PVT LTD Vs. SUBBULAKSHMI	April 9, 2011
MANAGING DIRECTOR HIGHLAND PARADE RESORT HIGHLAND HOLIDAY HOMES PVT LTD KODAIKANAL TALUK Vs. SUBBULAKSHMI	April 8, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI Vs. KURSHITH BEGAM	June 27, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. DURGA DEVI	February 23, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. SEETHA	March 18, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED CHENNAI Vs. K SURESH	January 11, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED CHENNAI Vs. PREMANAND	January 11, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. MEENAKSHIAMMAL	January 25, 2011
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD CHENNAI Vs. V MANGALAM	March 30, 2011
MANAGING DIRECTOR NEW MAN PRESS PRIVATE LIMITED Vs. PRESIDING OFFICER	July 22, 2011
MANAGING DIRECTOR TAMIL NADU STATE EXPRESS TRANSPORT CORPROATION LTD Vs. K SUNITHA	January 4, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. KALAISELVAN	February 14, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. B MUNUSAMY	April 5, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. JOHN @ JOHN BRITTO	October 29, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. G VAIKUNDAMOORTHY	August 30, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. ARUNACHALAM	August 30, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE Vs. K SHANMUGAM	June 29, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. N SHANMUGAM	January 5, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. ARUMUGAM	March 2, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KANCHEEPURAM DISTRICT Vs. VAIJAYANTHIMALA	February 4, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KARAIKUDI Vs. D YASOTHAI	October 12, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAJESWARI	March 1, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S BEEMA	March 23, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. DEVIKA	February 14, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MANJULA	January 20, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. LISY	March 1, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. PARVATHI	March 1, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED COIMBATORE Vs. MURTHY	March 8, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED COIMBATORE Vs. PRIYA	March 21, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED COIMBATORE Vs. K V AJEEZKUMAR ALIAS AZEE	April 25, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED KANCHEEPURAM Vs. A SARKKARAI	June 29, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED KUMBAKONAM Vs. CHITRAVEL	January 22, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED SALEM Vs. MARIAMMAL	March 31, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED TRICHY Vs. SAKTHIVEL	June 10, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED VILLUPURAM Vs. MURUGAN INJURED DUMB	February 10, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. Y SAGUNTHALA	February 3, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MURUGAN	February 14, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VIDDYA ALIAS KANCHANA	February 14, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MINOR P SHANMUGAPRIYAN	February 22, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MINOR AYYANAR	January 7, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. DHANABAKKIAM	January 11, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. NAGAMALLI	March 2, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. V SUBRAMANIAYAN	March 23, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VENKIDUPATHI	July 1, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD COIMBATORE DISTRICT Vs. ESWARAN	April 12, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD DHARMAPURI Vs. A RAMASAMY	April 27, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD ERODE Vs. K BALSUBRAMANIAM	June 30, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD KANCHEEPURAM Vs. L KARUNAKARAN	June 15, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD SALEM Vs. K ARUMUGAM	March 23, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD VEERAN ALAGAMUTHUKONE TRANSPORT Vs. DEIVANAI	December 13, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD VILLUPURAM Vs. SUBRAMANI	March 18, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIVISION II LTD Vs. P RAJA	March 28, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LIMITED Vs. K CHINNUSAMY	January 18, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I LTD Vs. USHA	April 19, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. PRESIDING OFFICER	August 30, 2011
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORTATION CORPORATION COIMBATORE Vs. C PONRAJ	March 31, 2011
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. CHENNNAIYYAN	April 12, 2011
MANAGING DIRECTOR, ARANTHANGAI CHEMICALS (P) LTD Vs. T R RAVI; PUBLIC INFORMATION OFFICER, TAMIL NADU POLLUTION CONTROL BOARD AND PRESIDING OFFICER, DISTRICT CONSUMER DISPUTES REDRESSAL FORUM	January 28, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. C RENGIAH	October 14, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAKKAMMAL AND ORS	March 2, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S JAYASEELAN JACOB AND ORS	November 8, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. GANESAN,; MATHESWARI AND BABI	April 20, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MINOR P SHANMUGAPRIYAN, NEXT FRIEND GUARDIAN, FATHER PALANIVEL AND ORS	February 22, 2011
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD SATHUVACHERI, VELLORE VERSUS S GOUSELYA Vs. S GOUSELYA	November 11, 2011
MANAGING DIRECTOR, TAMIL NADU TRANSPORT CORPORATION, MADURAI Vs. A RAMU ALIAS VEERANAN	November 15, 2011
MANAS AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	April 11, 2011
MANAS AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	January 25, 2011
MANAS AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	February 22, 2011
MANAS AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	March 16, 2011
MANAS AUTO COPIER MACHINE PAIDAPUR Vs. COMMISSIONER OF CUSTOMS	March 14, 2011
MANAS AUTO COPPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	February 24, 2011
MANAS AUTO COPPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	April 12, 2011
MANAS AUTO COPPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	April 26, 2011
MANASA IMPEX SERVICES Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL CHENNAI	July 15, 2011
MANAVALA NAICKER Vs. JANARDHANAM	June 13, 2011
MANGAPURAM HOUSING PLOTS OWNERS WELFARE ASSOCIATION MANGAPURAM HOUSING PLOTS OWNERS WELFARE ASSOCIATION Vs. SECRETARY, DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS	August 5, 2011
MANI Vs. STATE BY FOREST RANGE OFFICER	April 20, 2011
MANI Vs. THANGARAJ	July 22, 2011
MANI Vs. CHINNATHAMBI GOUNDER DECEASED	August 26, 2011
MANI Vs. N RADHAKRISHNAN	January 18, 2011
MANI @ VEERAPATHIRAN Vs. STATE REP BY THE STATION HOUSE OFFICER BAHOUR POLICE STATION PUDUCHERRY	August 24, 2011
MANICKAM Vs. CHINNASAMY	July 28, 2011
MANICKAM Vs. RAHAMATH BEEVI	March 17, 2011
MANICKAM Vs. DISTRICT COLLECTOR PERAMBALUR TAMIL NADU	November 3, 2011
MANICKAM Vs. STATE BY INSPECTOR OF POLICE	January 3, 2011
MANICKAMMAL Vs. C BALU	January 5, 2011
MANICKAMMAL Vs. MALLIGA	April 21, 2011
MANICKAVEL Vs. STATE OF TAMIL NADU	April 6, 2011
MANIKANDAN Vs. NADAN ALIAS GNANAMUTHU	January 27, 2011
MANIKANDAN Vs. STATE	February 22, 2011
MANIKANTAN Vs. CHOCKALINGAM PILLAI	February 22, 2011
MANIPAL SOWBHAGYA NIDHI LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, REGIONAL OFFICE, MADURAI	September 8, 2011
MANIVANNAN Vs. THENMOZHI	April 18, 2011
MANIVELAN Vs. JOTHIMANI	July 22, 2011
MANJULA Vs. STATE BY THE COMMISSIONER OF POLICE TIRUNELVELI CITY TIRUNELVELI DISTRICT	July 4, 2011
MANJULA JOTHI Vs. B KANNAMMAL	July 22, 2011
MANJUNATHAN Vs. ELIZABETH	January 20, 2011
MANOHARAN Vs. NAGALADI INVESTMENTS REP BY ITS PARTNER	October 31, 2011
MANONMANI AND V SEKARAN Vs. N A T SUDHAKAR	June 21, 2011
MANORAMA AKKINENI Vs. JANAKIRAMAN GOVINDARAJAN	March 30, 2011
MANSUR ALI AND ORS Vs. STATE AND ORS	December 23, 2011
MARAGATHAM RAJAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	June 21, 2011
MARAPPA GOUNDER Vs. CHENNIMALAI GOUNDER	September 6, 2011
MARATHON ELECTRIC PVT LTD Vs. DEVIE AND CO	February 1, 2011
MARI ALIAS KALA MARI Vs. STATE REP BY SUB-INSPECTOR OF POLICE	January 21, 2011
MARIA JOSEPH MICHAEL RAJ S Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	March 25, 2011
MARIA LOUIS AND MARIA AROKIAM Vs. INNASIMUTHU	October 19, 2011
MARIA PRAJSH TEACHER TRAINING INSTITUTE PARIMALA MEMORIAL EDUCATIONAL AND CHARITABLE TRUST Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING COLLEGE; DIRECTOR OF GOVERNMENT EXAMINATIONS COLLEGE AND PRINCIPAL DISTRICT INSTITUTE OF EDUCATION AND TRAINING	March 17, 2011
MARIAMMAL Vs. SELLAVEL	June 6, 2011
MARIAMMAL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI	November 30, 2011
MARIAPPAN Vs. STATE BY THE SUB INSPECTOR OF POLICE	March 17, 2011
MARIMUTHAMMAL Vs. STATE OF TAMIL NADU	August 1, 2011
MARITIME INSTITUTE ASSOCIATION Vs. INDIAN MARITIME UNIVERSITY	June 23, 2011
MARIYAMMAL Vs. S MARIYAPPAN	January 25, 2011
MARK SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS	March 10, 2011
MARKS SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS	April 29, 2011
MARSHAL POWER AND TELECOM INDIA LIMITED Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION	March 17, 2011
MARUTHAI Vs. VISALAKSHI AMMAL	January 19, 2011
MARUTHAIAH Vs. SPECIAL OFFICER/CO-OP SUB REGISTRAR TIRUCHY	February 17, 2011
MARUTHAMUTHU Vs. PONNI SUGARS (ERODE) LIMITED	August 10, 2011
MARUTHI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	February 28, 2011
MARUTHI TEX PRINT AND PROCESSORS PVT LIMITED Vs. CUSTOMS	August 10, 2011
MARVEL PARAMPARIYAM RESIDENCE WELFARE ASSOCIATION Vs. MEMBER SECRETARY TOWN AND COUNTRY PLANNING	June 14, 2011
MARY Vs. VASANTHAKUMARI	January 21, 2011
MARY JENITTA Vs. COMMISSIONER OF POLICE	October 12, 2011
MATHESON BOSANQUET ENTERPRISES LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE AND R SURESH SHANKAR	September 27, 2011
MATHIAZHAGAN Vs. TEACHERS RECRUITMENT BOARD	February 4, 2011
MATHIVANAN Vs. SHANMUGAM ALIAS S MURUGAN	December 21, 2011
MATRIX LABORATORIES LIMITED Vs. F HOFFMAN LA ROCHE LTD	December 1, 2011
MAVATTA BUS URIMAIYALARGAR SANGAM POLLACHI Vs. REGIONAL TRANSPORT AUTHORITY POLLACHI AT COIMBATORE	June 8, 2011
MAXWORTH ORCHARDS (INDIA) LTD Vs. B RAVI BABU AND ORS	June 8, 2011
MAXWORTH ORCHARDS INDIA LIMITED Vs. SAROJ RAMAKRISHNAN	September 5, 2011
MAXX MOBILINK PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	April 20, 2011
MAYA AZHAGAR Vs. THANGIAH	April 5, 2011
MAYAKRISHNAN Vs. M THANGESWARI AND MUTHURATHI	March 9, 2011
MAYIL TRADERS Vs. THIYAGARAJAN	May 19, 2011
MAYILA Vs. STATE BY INSPECTOR OF POLICE	April 29, 2011
MCNALLY BHARAT ENGINEERING COMPANY LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER	March 21, 2011
MEDTECH PRODUCTS LTD Vs. STATE OF TAMIL NADU	September 12, 2011
MEENA Vs. DISTRICT COLLECTOR, THIRUCHIRAPPALLI DISTRICT, MINORITIES WELFARE OFFICER, DISTRICT SCHEDULED CASTES AND SCHEDULED TRIBES WELFARE OFFICER, PUBLIC INFORMATION OFFICER/ASSISTANT DIRECTOR	December 23, 2011
MEENA HEALTH CARE P LTD Vs. STATE	November 16, 2011
MEENAKSHI SUNDARAM Vs. COMMISSIONER SIVAGANGAI MUNICIPALITY	June 13, 2011
MEENAKSHISUNDARAM TEXTILES Vs. VALLIAMMAL TEXTILES LTD	March 7, 2011
MEERA UDAYSHANKER Vs. UNION OF INDIA	July 8, 2011
MEGA WELD TECHNOLOGIES Vs. TAMIL NADU SALES TAX APPELLATE	January 10, 2011
MEGANATHA NAIDU Vs. VISHNU	February 23, 2011
MEHBOOB JANI Vs. VIMALCHAND	January 28, 2011
MEKKAMANDAPAM PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. T CHELLAM AND ASSISTANT COMMISSIONER OF LABOUR, TRIVANDRUM ROAD, PALAYAMKOTTAI, TIRUNELVELI DISTRICT	December 9, 2011
MELCHIZEDEC Vs. JOHNSON APPADURAI	March 15, 2011
MELVIN JAYARAJAN Vs. DISTRICT SUPERINTENDING OFFICER, KANYAKUMARI DISTRICT, NAGERCOIL AND ANR.	August 4, 2011
MEMBER SECRETARY Vs. JVS EDUCATIONAL TRUST, REP BY ITS TRUSTEE C. MEENAKSHI SUNDARAM	July 19, 2011
METAL IMPEX Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	April 18, 2011
METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION LTD Vs. D SHANTHI	November 4, 2011
METROPOLITAN TRANSPORT CORPORATION LTD Vs. E ANNAMMAL	April 12, 2011
METROPOLITAN TRANSPORT CORPORATION OOZHIAR PROGRESSIVE UNION Vs. GOVERNMENT OF TAMIL NADU	March 25, 2011
MICROMAX INFORMATICS LTD Vs. ASSISTANT COMMISSIONER CT	April 6, 2011
MIDLAND THEATRES Vs. ASSISTANT COMMISSIONER OF INCOME TAX CITY CIRCLE V INV	September 27, 2011
MILLENNIUM PETROLEUM LTD Vs. COMMERCIAL TAX OFFICER	April 21, 2011
MINCORE RESOURCES P LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE IV 3	March 29, 2011
MINCORE RESOURCES P LIMITED Vs. ASSISTANT COMMISSIONER	March 9, 2011
MINOR ADITHYA Vs. SPECIAL DISTRICT REVENUE OFFICER	December 2, 2011
MINOR B ABINASH Vs. STATE OF TAMIL NADU	November 21, 2011
MINOR B ABINASH Vs. STATE OF TAMILNADU	February 7, 2011
MINOR K IYYAPPAN Vs. BRANCH MANAGER PUNJAB NATIONAL BANK	March 28, 2011
MINOR MARUTHUPANDI S/O PANDIAN POOJARI Vs. SEETHALAKSHMI W/O PANDIAN POOJARI	July 28, 2011
MINOR PRATHIBA Vs. UNION TERRITORY OF PUDUCHERRY	June 21, 2011
MINOR R SATHISHKUMAR Vs. PRINCIPAL KRISHNASAMY MEMORIAL POLYTECHNIC COLLEGE S KUMARAPURAM	April 9, 2011
MIPALLOY Vs. DIRECTOR DIRECTORATE OF TOWN AND COUNTRY PLANNING	March 7, 2011
MIRTHUBASINI Vs. EASWARAMURTHY	August 5, 2011
MISS KAJAL AGGARWAL Vs. MANAGING DIRECTOR M/S V V D AND SONS P LTD	December 22, 2011
MITTAL CREATIONS Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EXPORTS)	June 22, 2011
MODERN DIGITECH MEDIA LIMITED Vs. K P RAVICHANDRAN PROPRIETOR M/S MOVIE LAND	December 13, 2011
MODI TRADERS, R C GARG Vs. ASSISTANT COMMISSIONER	February 17, 2011
MOHAMED ABUBUCKER SITHICK Vs. STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE	December 23, 2011
MOHAMED ALI JINNAH Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	November 21, 2011
MOHAMED ILIYAS USMANI Vs. STATE	September 6, 2011
MOHAMED MUJEEBUR RAHMAN Vs. STATE OF TAMIL NADU	June 6, 2011
MOHAMMED ABDUR RAHEEM Vs. STATE BANK OF INDIA	July 14, 2011
MOHAMMED FAROOK Vs. GULSUM BIBI	August 18, 2011
MOHAMMED HANEEF Vs. SHANKARRAJ	June 13, 2011
MOHAMMED IBRAHIM Vs. ANNAVASAL PANCHAYAT UNION	December 13, 2011
MOHAMMED MUSTAFA Vs. PRINCIPAL DISTRICT JUDGE (CO-OPERATIVE TRIBUNAL) NAGERCOIL AND DEPUTY REGISTRAR OF CO-OP SOCIETIES	June 29, 2011
MOHAMMED OMAR Vs. CHAIRPERSON THE APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE NEW DELHI	February 3, 2011
MOHAMMED SAUD SOLE PROPRIETOR M S NAVIGATOR SHIP SUPPLIES CHENNAI Vs. GARUDA CATERING COMPANY PVT LTD	November 14, 2011
MOHAMMED ZUBAIR FAUZAL AWAM Vs. STATE BY THE INSPECTOR OF POLICE CRIME	March 3, 2011
MOHAN Vs. NATCHIAMMAL; BALASUNDARAM; SURESH	August 5, 2011
MOHAN RAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU MUNICIPAL ADMINISTRATION	March 10, 2011
MOHANAMBAL Vs. ANNADURAI	February 9, 2011
MOHANAVEL, SATHIASEELAN Vs. MURUGANANDHAM, MAHALAKSHMI, V VENUGOPAL	August 23, 2011
MOHANRAJ Vs. S JAYALALITHA	December 20, 2011
MOHIDEEN PITCHAI Vs. SALIM	December 23, 2011
MOOKAMBIGA SPINNING MILLS LTD Vs. COMMERCIAL TAX OFFICER	January 6, 2011
MOOKAMMAL Vs. EXECUTIVE OFFICER, A VALLALAPATTI TOWN PANCHAYAT, A VALLALAPATTI	October 21, 2011
MOOKAN Vs. M/S. KOTI ORTHOPETIC AND TRAUMA CARE SPECIALITY HOSPITAL CHAIRMAN CHIDAMBARAM STREET	January 20, 2011
MOORTHY Vs. GOVINDARAJ	June 8, 2011
MOORTHY Vs. MANAGALAMMAL	April 27, 2011
MOORTHY Vs. INSPECTOR OF POLICE	February 25, 2011
MOSES GOVINDANARAYANAN Vs. SECRETARY TO GOVERNMENT CHENNAI	March 21, 2011
MR Y Vs. SECRETARY TO THE GOVERNMENT	January 4, 2011
MU MUTHEIAH Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST AND CONSERVATOR OF FORESTS	June 10, 2011
MUBARACK Vs. STATE BY INSPECTOR OF POLICE	January 27, 2011
MUKKALATHOR SANGA ABIVIRUTHI ELEMENTARY SCHOOL Vs. TAHSILDAR	July 4, 2011
MUKUNDAN REAL ESTATE AND FLAT SALES PROMOTERS Vs. POOAMMAL	September 16, 2011
MULTI TEC TRADING CORPORATION Vs. COMMERCIAL TAX OFFICER (ENFORCEMENT WING)	June 28, 2011
MUMMATHAM POTRUM ATHILINGA VINAYAGAR THIRUKOIL TRUST Vs. TAMIL NADU HOUSING BARD	April 26, 2011
MUMTAJ Vs. K P RAMASAMY GOUNDER	March 10, 2011
MUNIAMMAL Vs. ASHOK DOHRA I A S THE CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD	April 28, 2011
MUNIAMMAL Vs. PANEENDARA REDDY CHAIRMAN	September 30, 2011
MUNIAMMAL @ CHINNAMMAL Vs. RAJAMMAL (DIED), VASANTHA, CHINNADURAI AND MIKKANIAMMAL	June 30, 2011
MUNIAPPAN Vs. M D K THAMBIDURAI	February 8, 2011
MUNIRAJ Vs. INSPECTOR OF POLICE PANCHAPALLI POLICE STATION KRISHNAGIRI DISTRICT	March 23, 2011
MUNIRATHNAMMA Vs. SAROJA	September 20, 2011
MUNIYAMMAL THIRUVADI Vs. TAHSILDAR, ETTAYAPURAM TALUK, TALUK OFFICE	December 20, 2011
MUNUSAMY Vs. JAMES VINCENT	February 22, 2011
MUNUSAMY Vs. VENGADACHALAM	January 7, 2011
MUPPIDATHI Vs. CHIEF ENGINEER NON CONVENTIONAL ENERGY SOURCES TAMILNADU ELECTRICITY BOARD CHENNAI	November 17, 2011
MURA GENTS Vs. COMMERCIAL TAX OFFICER ENFORCEMENT MANNARGUDI TIRUVARUR DISTRICT	February 28, 2011
MURSHETHA PARVEEN AND SHIEKA VAZIRA Vs. DISTRICT COLLECTOR, THENI DISTRICT, THENI, TAHSILDAR, BODINAIAKANOOR, THENI DISTRICT, S SANNASI	November 14, 2011
MURTHY HOSIERY MILLS Vs. STATE BANK OF INDIA	April 7, 2011
MURUGA UDAYAR DIED Vs. THIRUMALAI ENTERPRESES PARTNERSHIP FIRM	June 10, 2011
MURUGAIYAN ALIAS SUBRAMANIAN Vs. DHANASEKARAN	July 19, 2011
MURUGAMMAL, ARASAMMAL Vs. ARULMIGU SUBRAMANIYA TEMPLE	October 19, 2011
MURUGAN Vs. STATE	November 2, 2011
MURUGAN Vs. STATE BY INSPECTOR OF POLICE	March 18, 2011
MURUGAN Vs. SPECIAL COMMISSIONER OF REVENUE ADMINISTRATION	January 24, 2011
MURUGAN Vs. STATE	February 14, 2011
MURUGAN IDLI SHOP Vs. M/S SRI MURUGAN IDLI SHOP OPPOSITE LIONS CLUB VISAGAPTTINAM	August 3, 2011
MURUGANANTHAM Vs. STATE HUMAN RIGHTS COMMISSION TAMILNADU	February 2, 2011
MURUGAYEE DEAD REP BY HER LR MEENAKSHI Vs. SUGUNA SAMBANDAM	July 14, 2011
MURUGESA GOUNDER Vs. BRINDHAVATHI AMMAL	February 17, 2011
MURUGESAN Vs. SPECIAL TAHSILDAR JAYANKONDAM LIGNITE POWER PROJECT	April 26, 2011
MURUGESAN ALIAS CHINNAPPA Vs. SAROJA AMMAL	January 11, 2011
MURZBAN F SHROFF Vs. T C GOPALAKRISHNAN	August 29, 2011
MUSLIM EDUCATIONAL ASSOCIATION OF SOUTH INDIA TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	August 12, 2011
MUTHU Vs. STATE	June 20, 2011
MUTHU Vs. M DURAI	June 17, 2011
MUTHU ALIAS JAYAKUMAR Vs. STATE OF TAMIL NADU	February 17, 2011
MUTHU RATHINA ARANGAM MATRICULATION SCHOOL Vs. GOVERNMENT OF PONDICHERRY	January 4, 2011
MUTHUCHAMY Vs. SPECIAL TAHSILDAR, ADI-DRAVIDAR WELFARE DEPARTMENT DEVALROTTAI SIVAGANGAI DISTRICT	June 21, 2011
MUTHUKRISHNAN Vs. STATE BY INSPECTOR OF POLICE	September 15, 2011
MUTHUKUMARAPILLAI Vs. DIRECTOR OF COLLEGIATE EDUCATION CHENNAI	August 25, 2011
MUTHULAKSHMI Vs. DISTRICT COLLECTOR	August 4, 2011
MUTHUMALAI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI	November 1, 2011
MUTHUMEENA Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF CO-OPERATION, FOOD AND CONSUMER PROTECTION, SECRETARIAT	September 12, 2011
MUTHUPANDI Vs. STATE BY THE INSPECTOR OF POLICE	January 4, 2011
MUTHURAMA KRISHNAN Vs. STATE OF TAMIL NADU	December 14, 2011
MUTHURAMALINGAM Vs. THANGACHAMY	November 24, 2011
MUTHURAMAN Vs. ANURADHA	July 15, 2011
MUTHUSAMY Vs. REVENUE DIVISIONAL OFFICER	March 7, 2011
MUTHUSAMY Vs. RAMASAMY GOUNDER	October 28, 2011
MUTHUVEL Vs. PONNUSAMY	February 15, 2011
MUTHUVENKATASALAM Vs. BHASKARANE	September 28, 2011
N A A VIJAYARANI SAKUNTHALA ESTHER Vs. CHIEF EDUCATIONAL OFFICER	January 22, 2011
N ADIKESAVAN Vs. COMMISSIONER OF LAND ADMINISTRATION CHENNAI	April 7, 2011
N ALWAR Vs. GOVERNMENT OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT	February 9, 2011
N ANBALAGAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	July 12, 2011
N ANGAPPAN Vs. STATE OF TAMIL NADU	February 23, 2011
N ARUN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	November 29, 2011
N ASAITHAMBI Vs. DISTRICT COLLECTOR, REVENUE DIVISIONAL OFFICER AND THANGASAMY NADAR	May 11, 2011
N BAKTHAVACHALU Vs. SPECIAL DEPUTY COLLECTOR STAMPS CHENNAI	March 23, 2011
N BALAGURUMOORTHY Vs. S RAMASUNDARAM	September 7, 2011
N BALAKRISHNAN Vs. STATE OF TAMIL NADU	July 18, 2011
N BALARAJA BMC MEDICALS Vs. M/S THE CHEMIST AND DRUGGIST ASSOCIATION	September 29, 2011
N BALASUBRAMANIAM Vs. MRS D RAJESWARI	June 21, 2011
N C ALEXANDER Vs. CHIEF COMMISSIONER OF CUSTOMS	March 24, 2011
N C ALEXANDER Vs. CHIEF COMMISSIONER OF CUSTOMS	February 18, 2011
N C ALEXANDER Vs. COMMISSIONER OF CUSTOMS	January 24, 2011
N C ALEXANDER Vs. UNION OF INDIA	January 10, 2011
N C ALEXANDER Vs. SHRI ALOK SHUKLA I R S	January 12, 2011
N C ALEXANDER Vs. CHIEF COMMISSIONER OF CUSTOMS	March 1, 2011
N C ALEXANDER Vs. SHANTI SUNDARAM	March 10, 2011
N CHANDRA Vs. DISTRICT EDUCATIONAL OFFICER VIRUDHACHALAM	September 28, 2011
N CHINNAVAN Vs. MANAGEMENT DHARMAPURI DISTRICT CENTRAL COOPERATIVE BANK LTD	February 28, 2011
N DAKSHINAMURTHY Vs. MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LTD CHENNAI	February 17, 2011
N DEVARAJ Vs. DISTRICT COLLECTOR TIRUVANNAMALAI	June 15, 2011
N DHARMALINGAM Vs. RETURNING OFFICER	April 1, 2011
N DHARMALINGAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST	January 27, 2011
N DHARMARAJ Vs. STATE OF TAMIL NADU	July 6, 2011
N ELANGOVAN Vs. DISTRICT COLLECTOR TIRUPUR DISTRICT	January 20, 2011
N G RATHINASELVAN Vs. STATE OF TAMIL NADU	December 7, 2011
N GANESAN Vs. SENIOR REGIONAL MANAGER COIMBATORE	June 29, 2011
N GANESAN Vs. STATE OF TAMIL NADU	February 28, 2011
N GNANASEKARAN Vs. GOVERNMENT OF TAMIL NADU	February 24, 2011
N GOVINDA UDAYAR Vs. SECRETARY TO GOVERNMENT	March 9, 2011
N GOVINDARAJAN Vs. N LEELAVATHY	July 1, 2011
N GOWRAMMA Vs. STATE TRANSPORT AUTHORITY	April 27, 2011
N GUNASEGAR Vs. STATE OF TAMIL NADU	June 13, 2011
N GUNASEKARAN Vs. SECRETARY TO GOVERNMENT FINANCE	August 2, 2011
N GUNASEKARAN Vs. SECRETARY LABOUR AND EMPLOYMENT DEPARTMENT	February 7, 2011
N GURUSAMY NADAR Vs. NAGALINGA NADAR	August 16, 2011
N ILAVARASU Vs. STATE OF TAMILNADU	January 4, 2011
N INDIRA Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	September 30, 2011
N ISMAIL SHERIFF Vs. STATE BY THE INSPECTOR OF POLICE	June 7, 2011
N JANAKI Vs. R RAVICHANDRAN	February 28, 2011
N JAYANTHI Vs. P KUMARASAMY	April 7, 2011
N JAYAPRAKASH Vs. R SANTHI	August 4, 2011
N JOTHI Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION (KUMBAKONAM)	August 10, 2011
N K MANI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE CUM COMMISSIONER OF POLICE	February 15, 2011
N K PONNAIAN Vs. KANNAGI	July 6, 2011
N K V KRISHNA Vs. TAX RECOVERY OFFICER XXVI	June 22, 2011
N KALIYAPERUMAL DECEASED Vs. STATE	July 29, 2011
N KAMATCHIDASAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE	February 7, 2011
N KANDASAMY Vs. ENGINEER IN CHIEF WRO CUM THE CHIEF ENGINEER	June 30, 2011
N KANNAN Vs. DISTRICT COLLECTOR DHARMAPUPRI DISTRICT	September 16, 2011
N KANTHIMATHI Vs. SECRETARY TO GOVERNMENT, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT, SECRETARIAT	August 17, 2011
N KARUPPAYAL Vs. STATE	July 4, 2011
N KOTHANDAPANI Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA	January 4, 2011
N KRISHNA MOHAN Vs. S K KARNAKARAN	August 12, 2011
N KRISHNAVENI Vs. DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES	March 2, 2011
N KUMAR Vs. EXECUTIVE OFFICER SELECTION GRADE TOWN PANCHAYAT	March 22, 2011
N KUMAR, J PRABHU AND S RAVICHANDRAN Vs. STATE OF TAMIL NADU	September 12, 2011
N KUNCHITHAPATHAM Vs. JOINT REGISTRAR, COLLEGIATE EDUCATION, SECRETARY-CUM-CORRESPONDENT	September 28, 2011
N KUPPAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	August 3, 2011
N LALITHA Vs. MANUJOTHI ASHRAMAM	January 7, 2011
N MANAVALAN Vs. REVENUE DIVISIONAL OFFICER AND INSPECTOR OF POLICE	June 29, 2011
N MANI Vs. R S MAHADEVAN	March 4, 2011
N MANI Vs. STATE BY DEPUTY SUPERINTENDENT	July 26, 2011
N MANI Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES VELLORE REGION	October 13, 2011
N MANICKKAMMAL Vs. ASSISTANT DIRECTOR, RURAL DEVELOPMENT (AUDIT) USILAMPATTI	November 9, 2011
N MANOHARAN Vs. GOVERNMENT OF TAMIL NADU	November 29, 2011
N MEENAKSHI Vs. TAHSILDAR, SRIVAIKUNDAM TALUK, SRIVAIKUNDAM, TUTICORIN DISTRICT	November 8, 2011
N MEENAKSHISUNDARAM Vs. SUB COLLECTOR	March 4, 2011
N MOHAN SAI ALIAS JANAKIRAMAN Vs. ASSISTANT P F COMMISSIONER PENSION EMPLOYEES PROVIDENT FUND ORGANISATION	August 17, 2011
N MRINALINI REDDY Vs. REGIONAL TRANSPORT AUTHORITY	April 29, 2011
N MUNUSWAMY Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	April 9, 2011
N MURALIDHARAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE ECONOMIC OFFENCES WING	July 14, 2011
N MURALIDHARAN Vs. COLLECTOR AND COMPETENT AUTHORITY, SPECIAL DISTRICT REVENUE OFFICER (LA); PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA	March 11, 2011
N MURUGAN Vs. STATE BY INSPECTOR OF POLICE	January 20, 2011
N MURUGAVEL AND V M N SHUNMUGASUNDARAM Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION AND ORS	March 8, 2011
N MURUGESAN Vs. MANAGEMENT M/S MAGTORQ INDIA LIMITED HOSUR	October 18, 2011
N MURUGESAN Vs. COMMISSIONER DIRECTOR OF INDUSTRIES AND COMMERCE,; GENERAL MANAGER DISTRICT INDUSTRIES CENTRE AND	June 17, 2011
N MUTHU GOUNDER Vs. PALANISAMY THE DISTRICT COLLECTOR VILLUPURAM DISTRICT	April 26, 2011
N MUTHULAKSHMI Vs. INSPECTOR GENERAL OF REGISTRATION AND DEPUTY INSPECTOR GENERAL OF REGISTRATION	July 26, 2011
N MUTHUSWAMY Vs. DISTRICT COLLECTOR AND ORS	March 9, 2011
N NAGALINGAM Vs. RENGANATHAN	January 18, 2011
N NANDAKUMAR Vs. INSPECTOR OF PANCHAYATS AND DISTRICT COLLECTOR	March 21, 2011
N NATARAJAN Vs. CO OPERATIVE SUB REGISTRAR	July 1, 2011
N NATESAN Vs. GOVERNMENT OF TAMIL NADU	March 28, 2011
N NAVANEETHAM Vs. TAHSILDAR AND T GANESAN	July 15, 2011
N NEERAVI Vs. SECRETARY DEPARTMENT OF SCHOOL EDUCATION	February 4, 2011
N P K S SHEIK ABDULLAH Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY	February 23, 2011
N P VALLUVAN Vs. REGISTRAR STATE CONSUMER DISPUTES	February 27, 2011
N PALANIAMMAL Vs. B CHANDRAKALA	April 27, 2011
N PALANIAPPAN Vs. PRESIDING OFFICER MADURAI LABOUR COURT	April 25, 2011
N PALANIVELU Vs. STATE BY THE FOREST RANGE OFFICER	July 28, 2011
N PASUPATHY Vs. DEPUTY INSPECTOR GENERAL OF POLICE	June 7, 2011
N PASUPATHY Vs. A M SEKAR	March 31, 2011
N PATTU KAMARAJ Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 1, 2011
N PERIASAMY Vs. GOVERNMENT OF TAMIL NADU	January 28, 2011
N PONNAYAN Vs. TAMIL NADU ELECTRICITY BOARD	March 31, 2011
N PUSHAPAMALA Vs. S MUTHUSAMY	January 20, 2011
N R SAROJINI AMMAL Vs. TAHSILDAR	July 20, 2011
N RADHABAI Vs. MARUTHAMBAL	July 26, 2011
N RAJASEKAR Vs. MEMBER SECRETARY	February 21, 2011
N RAJENDRAN Vs. SHRIRAM CHITS TAMIL NADU PVT LTD	August 12, 2011
N RAJENDRAN Vs. V C P PERIAKATHAN	December 10, 2011
N RAJENDRAN Vs. COMMISSIONER FOR DISCIPLINARY PROCEEDINGS, DIRECTOR OF FIRE AND RESCUE SERVICES	August 5, 2011
N RAM Vs. N RAVI	July 1, 2011
N RAMAKRISHNAN Vs. DISCIPLINARY AUTHORITY DEPUTY GENERAL MANAGER ZONAL OFFICE	November 30, 2011
N RAMALINGAM Vs. J SRINIVASAN	February 22, 2011
N RAMASAMY Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE	November 25, 2011
N RAMESH Vs. COMMISSIONER CORPORATION OF CHENNAI	March 29, 2011
N RAMKUMAR Vs. KAMARAJ COLLEGE OF ENGINEERING AND TECHNOLOGY, S P G CHIDAMPARA NADAR C NAGAMMAL CAMPUS, S P G C NAGAR, VIRUDHUNAGAR MADURAI, ROAD N H 7, POST BOX NO 12, VIRUDHUNAGAR-625001	December 7, 2011
N RAMKUMAR PROPRIETOR OF JEYARAM TRANSPORT PRESENTLY NRK AND RAM SON Vs. P NARAYANAN AND PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI	October 12, 2011
N RAMKUMAR, PROPRIETOR, JEYARAM TRAVELS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, ENFORCEMENT OFFICER	September 7, 2011
N RAMU Vs. SECRETARY PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT	March 11, 2011
N RATHINASABAPATHY Vs. CHENNAI PORT TRUST	July 28, 2011
N RAVICHANDRAN Vs. GOVERNMENT OF TAMIL NADU	March 18, 2011
N RAVICHANDRAN Vs. DEPUTY COMMISSIONER EXCISE	February 3, 2011
N RAVINDRA Vs. V RAMACHANDRAN	March 14, 2011
N S RANGASWAMY Vs. DIRECTOR OF HIGH SCHOOL EDUCATION	August 3, 2011
N S RAVICHANDRAN Vs. MANAGING DIRECTOR TAMIL NADU CO OPERATIVE MILK PRODUCERS FEDERATION LTD	January 31, 2011
N SARAVANAKUMAR Vs. COMMISSIONER OF TRANSPORT CHENNAI	June 21, 2011
N SATHYA Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD	April 5, 2011
N SEERANGAN Vs. V V KHALID HAJI	July 7, 2011
N SETHU Vs. STATE OF TAMILNADU	June 7, 2011
N SETHUMATHAVAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES	February 22, 2011
N SIVAKUMAR Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY	January 27, 2011
N SOORYA @ RANJITH @ SEKAR Vs. UNION OF INDIA	December 13, 2011
N SRINIVAS Vs. NARESH KUMAR	January 18, 2011
N SRINIVASAN Vs. VIDYA DURAI	January 7, 2011
N SRINIVASAN Vs. N RANGARAJAN	February 15, 2011
N SRINIVASAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI	February 2, 2011
N SUDARSANAN Vs. UNION OF INDIA	February 9, 2011
N SWAMIDURAIVELU, ADDITIONAL SUPERINTENDENT OF POLICE (CRIME), TUTICORIN Vs. STATE OF TAMIL NADU	October 19, 2011
N T SUYAMBU PRAKASAM, N T RADHAKRISHNAN AND N T MURUGESAN Vs. K GANGADHARAN	August 2, 2011
N THIRUMURTHI Vs. DISTRICT COLLECTOR TIRUVANNAMALAI	August 18, 2011
N UMA SUNDARI, JAINUL ZULAIGA Vs. STATE OF TAMIL NADU	August 17, 2011
N V THAYUMANAVAR Vs. PRINCIPAL SECRETARY LABOUR AND EMPLOYMENT DEPARTMENT	July 14, 2011
N VADIVEL FORESTER, KODAIKANAL RANGE Vs. DISTRICT FOREST OFFICER, KODAIKANAL DIVISION	June 16, 2011
N VANATHI Vs. DISTRICT COLLECTOR KARUR DISTRICT	July 20, 2011
N VANITHA Vs. PERSONAL ASSISTANT TO THE COLLECTOR OFFICE OF THE COLLECTORATE	October 18, 2011
N VELUSWAMY Vs. GOVERNMENT OF TAMIL NADU	February 22, 2011
N VIJAY KUMAR Vs. MEMBER SECRETARY THE CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	June 22, 2011
N VISWANATHAN Vs. UNION OF INDIA	February 17, 2011
N. THANGAVEL Vs. BALASARASWATHY	December 2, 2011
NACHAMMAL COTTON MILLS LTD Vs. TAMIL NADU ELECTRICITY BOARD	March 9, 2011
NACHIMUTHU Vs. STATE BY THE INSPECTOR OF POLICE	January 3, 2011
NADEEM GUBITRA Vs. COMMISSIONER OF CUSTOMS	February 1, 2011
NADIPPISAI PULAVAR K R RAMASAMY COOPERATIVE SUGAR MILLS Vs. RAJENDRAN	September 16, 2011
NAGA NANTHANA MILLS LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT APPELLATE TRIBUNAL	September 14, 2011
NAGALAKSHMI Vs. STATE OF TAMILNADU	November 22, 2011
NAGALAKSHMI Vs. SELVARAJ	August 17, 2011
NAGALAKSHMI Vs. KADAR BASHA	February 1, 2011
NAGALAKSHMI Vs. A DHANARAJ	January 11, 2011
NAGALINGAM Vs. CENTRAL BANK OF INDIA	January 6, 2011
NAGAMONI SASTHA Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	January 19, 2011
NAGAR HOUSE OWNERS ASSOCIATION Vs. DISTRICT COLLECTOR	August 12, 2011
NAGORE DARGHA Vs. M I RAHEEM	March 3, 2011
NAGU ALIAS NAGARAJAN ALIAS KARUPPU NAGOOR Vs. STATE BY INSPECTOR OF POLICE	October 28, 2011
NAHIMA BEGUM Vs. INSPECTOR GENERAL OF REGISTRATION	March 25, 2011
NAKKHEERAN PUBLICATIONS Vs. DHYANAPEETA CHARITABLE TRUST	August 16, 2011
NAKODA DAIRY (P) LTD Vs. KEWAL CHAND VINOD KUMAR; K B PRODUCTS PVT LTD AND ORS	November 10, 2011
NALINI MUTHU Vs. MUTHU	July 4, 2011
NALLA SETHUPATHY, CHAIRMAN, R S MANGALAM PANCHAYAT UNION Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT, DISTRICT COLLECTOR AND REVENUE DIVISIONAL OFFICER	July 20, 2011
NALLAMMAL Vs. STATE OF TAMILNADU	December 22, 2011
NALLATHAMBI Vs. UNION OF INDIA	November 8, 2011
NALLATHAMBI PADAYACHI Vs. KARUNANIDHI	June 13, 2011
NALLIAPPAN Vs. S SUBRAMANIAM	October 31, 2011
NAMAKKAL DISTRICT MINI BUS OPERATORS WELFARE ASSOCIATION Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY-CUM-REGIONAL TRANSPORT OFFICER	June 24, 2011
NAMAKKAL TALUK LORRY OWNERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT, COMMERCIAL TAXES AND REGISTRATION DEPARTMENT, INSPECTOR GENERAL OF REGISTRATION AND DISTRICT REGISTRAR	June 8, 2011
NAMBUTHAI Vs. INSPECTOR OF POLICE THOOTHUKUDI DISTRICT	August 18, 2011
NAMEESHA Vs. STATE OF TAMIL NADU	August 17, 2011
NANDA GOVIND Vs. ABRAHAM KOSHY	September 21, 2011
NANDH PRODUCTS PROMOTERS P LTD Vs. DISTRICT FOREST OFFICER	February 28, 2011
NARASIMHA IMPEX PRIVATE LTD Vs. SECRETARY TO GOVERNMENT	January 27, 2011
NARAYANA NADAR Vs. P K RAMAKRISHNAN	April 1, 2011
NARAYANAN Vs. KUPPAN	April 20, 2011
NARAYANAN Vs. STATE OF TAMIL NADU	December 9, 2011
NARAYANASAMY Vs. PAULRAJ	January 7, 2011
NARAYANASAMY REDDIAR @ DURAIRAJ REDDIAR Vs. JAYARAMA REDDIAR AND DHANALAKSHMI	June 17, 2011
NARENDRA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	March 3, 2011
NARMATHAA TEXTILES LTD Vs. UNION BANK OF INDIA	August 23, 2011
NASAREN Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TUTICORIN DISTRICT, TUTICORIN	December 14, 2011
NATARAJ Vs. K DHARMARAJ	June 7, 2011
NATARAJA GOPALAKRISHNAN Vs. UNION OF INDIA, SECRETARY MINISTRY OF DEFENCE AND ORS	March 1, 2011
NATARAJAN Vs. RAMALINGAM	January 22, 2011
NATARAJAN Vs. ELLIKA VENGAIYA	February 1, 2011
NATARAJAN, I SANKARAMANI Vs. PERUMAL CHETTIAR, THIAGARAJAN, PANDIAN THONDIAMMAN	October 31, 2011
NATCHATHIRAM Vs. VANITHA, S MUTHURAMALINGAM, S KRISHNAN	August 26, 2011
NATIONAL CO PO SUGAR MILLS LTD Vs. PRESIDING OFFICER EMPLOYEES	September 9, 2011
NATIONAL INSURANCE CO LTD Vs. SUBRAMANIAN AND NARASIMULU	April 9, 2011
NATIONAL INSURANCE CO LTD Vs. P SANTHI ALIAS VIJAYA	November 2, 2011
NATIONAL INSURANCE CO LTD Vs. POONGAVANAM	September 30, 2011
NATIONAL INSURANCE CO LTD Vs. TMT SULOCHANA	April 27, 2011
NATIONAL INSURANCE CO LTD Vs. SAKTHIVEL	April 9, 2011
NATIONAL INSURANCE CO LTD Vs. MUTHUSWAMY	April 6, 2011
NATIONAL INSURANCE CO LTD Vs. JAYARAMAN	April 1, 2011
NATIONAL INSURANCE CO LTD Vs. SHRIRAM INVESTMENTS LTD	July 1, 2011
NATIONAL INSURANCE CO LTD Vs. MANI	June 24, 2011
NATIONAL INSURANCE CO LTD Vs. P MEENA	June 21, 2011
NATIONAL INSURANCE CO LTD Vs. K LAKSHMI	June 10, 2011
NATIONAL INSURANCE CO LTD Vs. GURUSAMY	February 15, 2011
NATIONAL INSURANCE CO LTD Vs. THIRU MURUGAN	February 15, 2011
NATIONAL INSURANCE CO LTD Vs. 1 S IBRAHIM	January 20, 2011
NATIONAL INSURANCE CO LTD Vs. BHEEMA RAO	January 4, 2011
NATIONAL INSURANCE CO LTD BRANCH MANAGER Vs. DR MYLATHAL CHANDRASEKAR	December 13, 2011
NATIONAL INSURANCE CO LTD CHENNAI Vs. THANGAVELU	June 15, 2011
NATIONAL INSURANCE CO LTD CHENNAI Vs. MRS ARIVUKANNU	January 21, 2011
NATIONAL INSURANCE CO LTD GOBICHETTIPALAYAM Vs. PALANI AMMAL	February 14, 2011
NATIONAL INSURANCE CO. LTD. Vs. E. CHANDRA	April 29, 2011
NATIONAL INSURANCE CO. LTD. Vs. MARAGADHAVALLI	October 20, 2011
NATIONAL INSURANCE CO. LTD. Vs. NACHIAPPAN	April 27, 2011
NATIONAL INSURANCE CO. LTD. Vs. CHANDRA	September 7, 2011
NATIONAL INSURANCE CO. LTD. Vs. L. SARA ANANDA KUMAR	July 18, 2011
NATIONAL INSURANCE CO.LTD THROUGH ITS DIVISIONAL MANAGER Vs. V PADMAVATHY	July 20, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. KANNAGI	November 15, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. JAMES	October 19, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. ARJUNAN	June 7, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. P PONNUSAMY	April 28, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. TMT D KUPPAYAMMAL	April 5, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. P SEENIVASAN	February 4, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. B RAYAPPAN	January 10, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. BALAKRISHNAN	March 2, 2011
NATIONAL INSURANCE COMPANY LIMITED CHENNAI Vs. K OBAIAH	January 12, 2011
NATIONAL INSURANCE COMPANY LIMITED CHENNAI Vs. G DANIEL SEEMONRAJ	March 30, 2011
NATIONAL INSURANCE COMPANY LIMITED CHENNAI Vs. M JOTHI	March 29, 2011
NATIONAL INSURANCE COMPANY LIMITED CHENNAI Vs. E MOHAN M/S BAILEY HYDRO POWER P LIMITED KANCHEEPURAM	April 25, 2011
NATIONAL INSURANCE COMPANY LIMITED CUDDALORE Vs. ARIYAMALA	October 19, 2011
NATIONAL INSURANCE COMPANY LIMITED MANGALORE BRANCH MANGALORE Vs. RAMAKRISHNAN	January 19, 2011
NATIONAL INSURANCE COMPANY LIMITED TIRUNELVELI Vs. NAVANEETHA KRISHNAN	March 1, 2011
NATIONAL INSURANCE COMPANY LIMITED TVS VICTOR MOTORCYCLE Vs. SMT VELLACHIAMMAL	June 15, 2011
NATIONAL INSURANCE COMPANY LTD Vs. M ANBU ALIAS ANBAZHAGAN	June 21, 2011
NATIONAL INSURANCE COMPANY LTD Vs. SUNDARI	July 11, 2011
NATIONAL INSURANCE COMPANY LTD Vs. MANOJ PRABHAKAR	March 22, 2011
NATIONAL INSURANCE COMPANY LTD Vs. ROOBINA BANU	January 19, 2011
NATIONAL INSURANCE COMPANY LTD Vs. P ARUNACHALAM ADVOCATE	February 7, 2011
NATIONAL INSURANCE COMPANY LTD KANGAYAM Vs. CEYLON ALIAS RAJAGOPAL	March 3, 2011
NATIONAL LEPROSY MEDICAL EMPLOYEES UNION Vs. STATE OF TAMILNADU	February 2, 2011
NATIONAL LODGE, PUDUKOTTAI AND ORS Vs. ASSISTANT EXECUTIVE ENGINEER, ANTI POWER THEFT SQUAD AND ORS	December 9, 2011
NATIONAL MISSIONARY SOCIETY OF INDIA Vs. INSPECTOR GENERAL OF REGISTRATION	March 4, 2011
NATIONAL TEXTILE CORPORATION LTD Vs. CONTROLLING AUTHORITY	February 28, 2011
NATTAN AMBALAM Vs. DHANALAKSHMI	January 22, 2011
NAVAMANI Vs. STATE AND ORS	December 16, 2011
NAVANEETHAKRISHNAN Vs. S A SUBRAMANIA RAJA	January 28, 2011
NAWAB SHAFATH ALI KHAN Vs. DISTRICT COLLECTOR NILGIRIS DISTRICT	July 12, 2011
NCR CORPORATION INDIA PRIVATE LIMITED Vs. MEMBER CENTRAL EXCISE CENTRAL BOARD OF EXCISE AND CUSTOMS	September 22, 2011
NEELA Vs. GOVINDARAJ GOUNDAR	March 11, 2011
NEELAVATHY Vs. SECRETARY TO GOVERNMENT	August 24, 2011
NEPC INDIA LTD Vs. STATE OF TAMIL NADU	February 4, 2011
NEPC INDIA LTD Vs. STATE OF TAMIL NADU	June 7, 2011
NEPTUNE TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS	January 25, 2011
NETHAJI READYMADE, REP. BY THE PARTNER, COURT ROAD, NAGERCOIL, KANYAKUMARI DISTRICT Vs. THE DEPUTY COMMERCIAL TAX OFFICER, NOW RE-DESIGNATED AS COMMERCIAL TAX OFFICER, NAGERCOIL TOWER JUNCTION, MEADS STREET, NAGERCOIL, KANYAKUMARI DISTRICT	August 22, 2011
NEW BHARAT ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA	March 16, 2011
NEW BRIDGE HOLDINGS B V THROUGH ITS AUTHORISED SIGNATORY RAJESH KUMAR JHA Vs. TTK LIG LIMITED THROUGH ITS MANAGING DIRECTOR T R VENKATESH	December 16, 2011
NEW HORIZON SUGAR MILLS LIMITED Vs. UNION TERRITORY OF PONDICHERRY	February 28, 2011
NEW INDIA ASSURANCE CO LTD Vs. SARASWATHI SHARMA	February 28, 2011
NEW INDIA ASSURANCE CO LTD Vs. VIJAYALAKSHMI	March 3, 2011
NEW INDIA ASSURANCE CO LTD Vs. S POORANAM	March 16, 2011
NEW INDIA ASSURANCE CO LTD Vs. P KOTHAINAYAGI	January 31, 2011
NEW INDIA ASSURANCE CO LTD Vs. DEPUTY COMMISSIONER OF LABOUR	January 22, 2011
NEW INDIA ASSURANCE CO LTD Vs. P MANOHARAN	January 6, 2011
NEW INDIA ASSURANCE CO LTD Vs. G VELMURUGAN	February 15, 2011
NEW INDIA ASSURANCE CO LTD Vs. SELVARANI	February 17, 2011
NEW INDIA ASSURANCE CO LTD Vs. J CHITRA	February 22, 2011
NEW INDIA ASSURANCE CO LTD Vs. A DANIEL AND; D JAYACHANDRAN	April 5, 2011
NEW INDIA ASSURANCE CO LTD Vs. M DOMNIC AND; D JAYACHANDRAN	April 5, 2011
NEW INDIA ASSURANCE CO LTD Vs. A RAJENDIRAN	April 26, 2011
NEW INDIA ASSURANCE CO LTD Vs. J JAMUNA JAYAKUMAR	April 5, 2011
NEW INDIA ASSURANCE CO LTD Vs. P SELVARAJ	June 24, 2011
NEW INDIA ASSURANCE CO LTD Vs. K RAMESHKUMAR	June 17, 2011
NEW INDIA ASSURANCE CO LTD Vs. SASIKALA DEVI (DECEASED) AND OTHERS	June 16, 2011
NEW INDIA ASSURANCE CO LTD CUDDALORE Vs. J KANDASAMY	February 21, 2011
NEW INDIA ASSURANCE CO LTD MADRAS Vs. THIRUNAVUKKARASU	March 30, 2011
NEW INDIA ASSURANCE CO LTD VILLUPURAM Vs. HAIRUNISSA	June 10, 2011
NEW INDIA ASSURANCE CO LTD. Vs. RATHINASABAPATHY	January 6, 2011
NEW INDIA ASSURANCE COMPANY Vs. T NACHIMUTHU	April 29, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AMARAVEL	June 23, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S JAYANTHI	June 28, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GANAPATHY	July 6, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AMIRTHAVALLI ALIAS AMIRTHAM	April 5, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. R RAJA	February 21, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V SHANTHI	March 18, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PANDIAN	January 31, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M VENUGOPAL AND PERKANS	April 27, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARI, M SIVAKUMAR AND PARIMALAM	June 24, 2011
NEW INDIA ASSURANCE COMPANY LIMITED CHENNAI Vs. PALANIMALAI	June 24, 2011
NEW INDIA ASSURANCE COMPANY LIMITED CHENNAI Vs. G VARADHAN	April 19, 2011
NEW INDIA ASSURANCE COMPANY LIMITED MOORE STREET CHENNAI Vs. M BALAJI	June 13, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. SUJATHA	September 9, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. P SELVAM AND ORS	January 24, 2011
NEW INDIA ASSURANCECOMPANY LIMITED Vs. SANKAR AND ORS	July 5, 2011
NEW INDIA MARITIME AGENCIES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 20, 2011
NEW KATTALAI CANAL AND AERIE PASANA VIVASAYIGAL WELFARE ASSOCIATION K SATHANOOR REP BY ITS PRESIDENT PALANISAMY TRICHY Vs. UNION OF INDIA REP BY ITS SECRETARY TO THE CENTRAL GOVERNMENT ENVIRONMENT DEPARTMENT NEW DELHI	September 29, 2011
NEW KURINJI HOUSING (P) LTD Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA	August 17, 2011
NEW PRAKASH METALS Vs. JOINT COMMISSIONER	January 18, 2011
NEXUS TRANSCORE INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 21, 2011
NHC ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	February 22, 2011
NHC ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	March 18, 2011
NHC ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORTS), AND ORS	February 3, 2011
NHC ENTERPRISES REP Vs. COMMISSIONER OF CUSTOMS AND ORS	January 19, 2011
NICHOLAS PIRAMAL INDIA PRIVATE LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION	November 3, 2011
NIHARIKA IMPORTS Vs. COMMISSIONER OF CUSTOMS	February 21, 2011
NIRANJAN INDUSTRIES Vs. TAMIL NADU ELECTRICITY BOARD	August 25, 2011
NIRMAL GADHIYA Vs. SPENCERS GROUP AERATED WATER FACTORY EMPLOYEES UNION	December 19, 2011
NIRVAGAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, TAMIL NADU	October 31, 2011
NIZAM MATCHES Vs. STATE OF TAMIL NADU	August 17, 2011
NLC OFFICERS ASSOCIATION Vs. GOVERNMENT OF INDIA	June 6, 2011
NMOZHI Vs. TAMIL NADU HOUSING BOARD	June 6, 2011
NOKIA CORPORATION Vs. DEPUTY CONTROLLER OF PATENTS AND DESIGNS CHENNAI	January 24, 2011
NOORJAHAN Vs. CHAIRMAN	January 11, 2011
NOORJAHAN BEEVI Vs. VAGIKHA AMMAL	January 7, 2011
NOYYAL COMMON EFFLUENT TREATMENT COMPANY LIMITED Vs. ASSISTANT COMMISSIONER	January 12, 2011
NOYYAL RIVER AYACUTDARS PROTECTION ASSOCIATION Vs. S RAMASUNDARAM I A S	January 28, 2011
NTPC LIMITED Vs. UNION OF INDIA	August 22, 2011
NURSING VANIJYA PRIVATE LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER CHENNAI	April 29, 2011
O MANICKAM Vs. DISTRICT COLLECTOR, MADURAI DISTRICT	October 13, 2011
O NAGENDRAN Vs. ARULMIGU MEENAKSHI SUNDARESHWARAR DEVASTHANAM	October 29, 2011
O P MISHRA Vs. BHARAT OVERSEAS BANK LTD	April 19, 2011
O S HEALTHY CARE Vs. ASSISTANT COMMISSIONER CT NANGANALLUR CHENNAI	March 4, 2011
O S MURUGESAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	September 8, 2011
O V KRISHNAMOORTHY Vs. DISTRICT COLLECTOR AND THE TAHSILDAR	April 9, 2011
OBEROI FLIGHT SERVICES Vs. APPELLATE DEPUTY COMMISSIONER	March 2, 2011
ODYSSEY IMPEX Vs. COMMISSIONER OF CUSTOMS	October 28, 2011
OFFICIAL LIQUIDATOR HIGH COURT MADRAS AS THE LIQUIDATOR OF ELNET LIMITED Vs. STATE	September 13, 2011
OIL AND NATURAL GAS CORPORATION LIMITED Vs. PETROLEUM COAL LABOUR UNION	January 4, 2011
OIL AND NATURAL GAS CORPORATION LTD Vs. PETROLEUM COAL LABOUR UNION	August 11, 2011
OLYMPIC ENTERPRISES Vs. DEPUTY DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE	April 26, 2011
OMNI AGATE SYSTEMS PRIVATE LIMITED Vs. SOUTHERN RAILWAY	July 1, 2011
OMPLAS SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE	February 7, 2011
ORDETTA MENDOZA Vs. PRINCIPAL STELLA MARIS COLLEGE AUTONOMOUS	October 18, 2011
ORIENTAL INSURANCE CO LIMITED Vs. BALARAMAN	December 23, 2011
ORIENTAL INSURANCE CO LTD Vs. N KANMANI	November 25, 2011
ORIENTAL INSURANCE CO LTD Vs. HAMSAVENI	January 6, 2011
ORIENTAL INSURANCE CO LTD, THROUGH ITS BRANCH MANAGER THOOTHUKUDI Vs. R GOWRI	July 7, 2011
ORIENTAL INSURANCE CO. LTD Vs. NITHIYANANTHAM	August 1, 2011
ORIENTAL INSURANCE COMPANY LIMITED AND ORS Vs. RANI; PALANIAMMAL; P JEYARAMAN AND ORS	December 1, 2011
ORIENTAL INSURANCE COMPANY LIMITED CHENNAI Vs. V UMA MAHESWARI	February 9, 2011
ORIENTAL INSURANCE COMPANY LTD , THROUGH ITS MANAGER Vs. MUTHAIAH AND ORS	January 31, 2011
ORIENTAL INSURANCE COMPANY LTD GOBICHETTIPALAYAM Vs. SIVAGAMI	January 21, 2011
ORIENTAL INSURANCE COMPANY LTD PUDUPALAYAM GOBI Vs. REFIDEEN ALIAS RAVIDEEN	January 25, 2011
OSWAK MILLS PRIVATE LTD Vs. TAMIL NADU ELECTRICITY BOARD	February 25, 2011
OZONE PROJECTS PRIVATE LIMITED Vs. S JAGANATHA PANDIAN	August 8, 2011
P A NANJAPPAN DIED Vs. C K NATARAJAN DIED	June 6, 2011
P A PANNEERSELVAM Vs. STATE BANK OF INDIA	November 29, 2011
P A THANGARAJAN Vs. G ANNADURAI	January 7, 2011
P ABIRAMI Vs. D E TAMILARASAN	December 23, 2011
P ALAGAPPAN Vs. M/S INDIAN OIL CORPORATION LTD	July 8, 2011
P AMALRAJ Vs. STATE THROUGH THE DEPUTY SUPERINTENDENT OF POLICE VIRUDHUNAGAR	April 11, 2011
P AMUTHA Vs. AREA MANAGER/AUTHORIZED OFFICER, LIFE INSURANCE CORPORATION HOUSING FINANCE LIMITED	July 29, 2011
P ANAND Vs. TAMIL NADU DR MGR MEDICAL UNIVERSITY	June 6, 2011
P ANANDHA SABAPATHY Vs. REGIONAL DIRECTOR OF MUNICIPAL ADMINISTRATION	June 28, 2011
P ANBALAGAN Vs. CONSERVATOR OF FORESTS TRICHY CIRCLE TRICHY	August 4, 2011
P ANBALAGAN Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	February 9, 2011
P ANBUNATHAN Vs. DISTRICT COLLECTOR KARUR DISTRICT	January 21, 2011
P ANDAL Vs. PRINCIPAL PERIYAR ARTS COLLEGE CUDDALORE	June 17, 2011
P ANDIA GOUNDER Vs. ASSISTANT EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD UDUMALPET	January 24, 2011
P ARJUNAN Vs. UNIVERSAL FERTILIZER CORPORATION A REGISTERED PARTNERSHIP FIRM REPRESENTED BY ITS MANAGING PARTNER P VIJAY NATARAJ	April 26, 2011
P ARUMUGAM Vs. CHIEF GENERAL MANAGER	June 6, 2011
P ARUMUGHAM Vs. SRI VINAYAGAR AND SRI MARIAMMAN KOIL	April 19, 2011
P B KASEE SAH Vs. P T HIRU SAH	September 30, 2011
P B SAKTHIVEL Vs. P B SUBRAMANIAM, D JEYAPRAKASH, M P THASARATHAN, P S VELAYUTHA RAJA	August 17, 2011
P B SIVASANKARAN Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT	September 27, 2011
P BALACHANDAR Vs. STATE OF TAMIL NADU	September 21, 2011
P BALAKRISHNAN Vs. REVENUE DIVISIONAL OFFICER KANCHEEPURAM DISTRICT	June 29, 2011
P BALAKRISHNAN Vs. COMMISSIONER PUDUCHERRY MUNICIPALITY	June 6, 2011
P BALAMURUGAN Vs. DISTIRCT LEVEL VIGILANCE COMMUNITY VERIFICATION COMMITTEE SALEM	August 10, 2011
P BHAZEER Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	June 29, 2011
P BRINDAVAN Vs. MANAGING DIRECTOR TAMIL NADU WAREHOUSING CORPORATION	September 20, 2011
P C PHILIP Vs. R PONNUSAMY	June 13, 2011
P CHANDRAN ASST DIVISIONAL ENGINEER Vs. CHIEF ENGINEER GENERAL	April 9, 2011
P CHANDRASEKAR Vs. OFFICIAL ASSIGNEE HIGH COURT MADRAS	December 10, 2011
P CHANDRASEKARAN Vs. AGRICULTURAL PRODUCTION COMMISSIONER CHENNAI	April 28, 2011
P CHELLAPPAN Vs. SECRETARY TO GOVERNMENT RURAL WORKS AND DEVELOPMENT DEPARTMENT	June 23, 2011
P CHIDAMBARAM Vs. SECRETARY, ARIGNAR ANNA COLLEGE	August 17, 2011
P CHITHAMBARAM Vs. MANAGING DIRECTOR, TAFCORN, KARUR ROAD, MALLACHIPURAM, KAMBARAMPATTI, TIRUCHIRAPALLI AND REGIONAL MANAGER, TAFCORN	September 16, 2011
P CHOKKAMMAL Vs. COMMISSIONER CHENNAI CORPORATION	March 24, 2011
P D MAHADEVAN Vs. SECRETARY TO GOVERNMENT RURAL DEVLOPMENT	April 12, 2011
P DEVENDIRAN Vs. P RAJENDRAN	September 16, 2011
P DEVI Vs. STATE OF TAMIL NADU	June 6, 2011
P DHAANAKODI Vs. ALAMELU	February 28, 2011
P DHANAKOTI Vs. DEVIKARANI ALIAS DEVAKI & OTHERS	June 21, 2011
P DHANASEKARAN Vs. DIRECTOR PUBLIC HEALTH AND PREVENTIVE MEDICINE	July 19, 2011
P DHANASIAN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 25, 2011
P DHANDAPANI Vs. NATIONAL INSURANCE COMPANY LTD	August 2, 2011
P DHARAMCHAND Vs. STATE	November 9, 2011
P DIVYA Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH	September 29, 2011
P DURAISAMY Vs. EXECUTIVE ENGINEER TIRUPUR DISTRICT	March 29, 2011
P ELUMALAI Vs. REVENUE DIVISIONAL OFFICER	March 17, 2011
P ESWARAN Vs. INDO ASIAN FINANCE LIMITED	September 20, 2011
P G PARAMESH BABU Vs. RETURNING OFFICER	April 5, 2011
P G VIJAYAN Vs. COMMISSIONER OF POLICE	June 21, 2011
P GANDHI Vs. INSPECTOR GENERAL DIRECTORATE GENERAL BORDER SECURITY FORCE; UNDER SECRETARY, GOVERNMENT OF INDIA AND UNIVERSITY GRANTS COMMISSION; MINISTRY OF HUMAN RESOURCE DEVELOPMENT; DIRECTOR, DIRECTOR OF DISTANCE EDUCATION	March 14, 2011
P GENGAIYAN Vs. GENERAL MANAGER P AND A NEYVELI LIGNITE CORPORATION LIMITED	February 10, 2011
P GLORY KAMALAM Vs. L T RAJASEKARAN	April 29, 2011
P GOPHI Vs. STATE OF TAMILNADU	February 10, 2011
P GOVINDAN Vs. STATE OF TAMIL NADU	June 7, 2011
P GUNAKUMAR Vs. R JAYASINGH, BRANCH MANAGER, NATIONAL INSURANCE COMPANY,	November 1, 2011
P HARIHARAN Vs. UNION OF INDIA	August 2, 2011
P HARISUDHA Vs. K PALANISAMY	April 6, 2011
P JAISANKAR; THAVAMANI Vs. J THAVAMANI AND MINOR DRAVID; JAISANKAR	December 7, 2011
P JANAKI Vs. TAMIL NADU STATE ELECTION COMMISSION, REPRESENTED BY ITS COMMISSIONER, CHENNAI	November 29, 2011
P JAYAKUMAR Vs. DIRECTOR OF TOWN PANCHAYAT KURALAGHAM	June 22, 2011
P JAYARAMAN Vs. RAJESWARI FINANCE	January 31, 2011
P JEEVANANDHAM Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	August 18, 2011
P JEYA PRAKASH Vs. MANAGING DIRECTOR, TAMIL NADU FOREST PLANTATION CORPORATION LTD	July 20, 2011
P JEYABALAN Vs. DISTRICT REVENUE OFFICER	July 4, 2011
P JEYAKODI Vs. SUPERINTENDENT OF POLICE	November 2, 2011
P JUSTICE SAROJA Vs. REGISTRAR, MANONMANIAM SUNDARANAR UNIVERSITY	July 12, 2011
P K CHANDRASEKARAN Vs. INSPECTOR OF POLICE CBI	March 28, 2011
P K G COCONUT PRODUCTS Vs. COMMERCIAL TAX OFFICER	April 27, 2011
P K KANNAMMAL Vs. BLOCK MEDICAL OFFICER, GOVERNMENT PRIMARY HEALTH CENTRE	November 17, 2011
P K MADESWARAN Vs. T S SIVAKUMAR	March 14, 2011
P K SENGODAN Vs. BRANCH MANAGER TAMIL NADU INDUSTRIAL AND ORS	July 6, 2011
P K SRI RAM Vs. SOURASHTRA HIGHER SECONDARY SCHOOL	August 26, 2011
P K VENKATESH Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION	March 15, 2011
P KALAISELVI Vs. DIRECTOR, TEACHER RECRUITMENT BOARD	August 1, 2011
P KANAGARAJ Vs. BLOCK DEVELOPMENT OFFICER	February 28, 2011
P KANNAN Vs. REGIONAL TRANSPORT OFFICER	February 11, 2011
P KANNAN Vs. KASTHURIBA HOSPITAL	December 9, 2011
P KANNIYAKUMARI Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT	October 18, 2011
P KARTHIKEYAN Vs. P BHUVANESWARI	August 29, 2011
P KOTTAICHAMY Vs. HEADMASTER, PANCHAYAT UNION PRIMARY SCHOOL, MELAKUILKUDI	November 8, 2011
P KRISHNAMURTHY Vs. UNION OF INDIA	August 19, 2011
P KRISHNASAMY Vs. DELTA KNIT WEARABLES	June 28, 2011
P KUMAR Vs. SARUBALA R THONDAIMAN	February 23, 2011
P KUMARAN Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	July 12, 2011
P KUMARAVEL Vs. BRANCH MANAGER, GENERAL MANAGER, STATE EXPRESS TRANSPORT CORPORATION AND MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION	June 23, 2011
P L MEENAKSHI SUNDRAM Vs. STATE REP BY THE INSPECTOR OF POLICE CENTRAL CRIME BRANCH COIMBATORE	March 28, 2011
P L MUTHUKARUPPAN Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT	April 28, 2011
P LAKSHMANAN Vs. P ARUMUGAM	January 21, 2011
P LATHA Vs. SUPERINTENDING ENGINEER THIRUPUR ELECTRICITY BOARD	January 12, 2011
P M ILANGOVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME (COURTS VI) DEPARTMENT, FORT ST GEORGE	September 28, 2011
P M NANJAPPAN Vs. S RAMASAMY	January 25, 2011
P M NAWABJAN Vs. DR N NAZEER AHMED	June 28, 2011
P M RAMADASS Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE RAILWAY BOARD	September 13, 2011
P M RAMASAMY Vs. COMMISSIONER HR AND CE UTHAMAR	February 18, 2011
P M SYED AHAMED Vs. V M SALAHUDEEN	July 28, 2011
P MAHADEVAN, S/O LATE PERIYASAMY, RECORD CLERK Vs. DISTRICT EDUCATIONAL OFFICER (SECONDARY), DISTRICT ELEMENTARY EDUCATIONAL OFFICER, S KUMAR, JUNIOR ASSISTANT, P T M GIRLS HIGHER SECONDARY SCHOOL AND P MURUGESAN, RECORD CLERK, GOVERNMENT HIGHER SECONDARY SCHOOL	July 8, 2011
P MAHENDRAN Vs. S JOTHILAKSHMI	August 1, 2011
P MAHENDRAN Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYAT	March 23, 2011
P MALARVIZHI Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYAT	June 23, 2011
P MALLIGARJUNAN Vs. JOINT COMMISSIONER OF LABOUR	June 28, 2011
P MALLIKA Vs. D K SRIRAMULU DECEASED	September 21, 2011
P MANI Vs. PRESIDING OFFICER	September 22, 2011
P MANI Vs. SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA	August 17, 2011
P MANISHANKAR Vs. ASSISTANT COMMISSIONER CT NANGANALLUR	April 7, 2011
P MANIVANNAN Vs. CHIEF ELECTION COMMISSIONER	May 11, 2011
P MANJU Vs. INSPECTOR OF PANCHAYAT CUM DISTRICT COLLECTOR	July 1, 2011
P MANOHARAN Vs. PRESIDING OFFICER LABOUR COURT SALEM	March 24, 2011
P MARAGATHAMANI Vs. EXECUTIVE DIRECTOR, BHARAT HEAVY ELECTRICALS LIMITED, HIGH PRESSURE BOILER PLANT	October 10, 2011
P MARI Vs. GOVERNMENT OF TAMIL NADU	February 4, 2011
P MARIMUTHU Vs. PRESIDING OFFICER, CENTRAL GOVT INDUSTRIAL TRIBUNAL	November 10, 2011
P MATHIMOHAN Vs. TAHSILDAR CHENGALPATTU DISTRICT	January 22, 2011
P MAYAN Vs. SECRETARY TO GOVERNMENT HOME PRISONS DEPARTMENT	July 7, 2011
P MEENAKSHISUNNDARAM Vs. ADDITIONAL DIVISONAL ENGINEER OFFICE OF THE TAMIL NADU ELECTRICITY BOARD CHINGLEPUTTALUK	April 29, 2011
P MEGARAJ Vs. K ANANDAN AND ORS	November 10, 2011
P MOHAN Vs. GOMATHI AMMAL	October 13, 2011
P MOHAN RAJ MANAGING DIRECTOR M S DIAMOND ENGINEERING CHENNAI P LTD Vs. COMMISSIONER OF INCOME TAX	April 8, 2011
P MOHANASUNDARAM Vs. M S PRIYA	February 23, 2011
P MULLAIROJA Vs. STATE OF TAMIL NADU	January 24, 2011
P MURALIDARAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 7, 2011
P MURUGAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME DEPARTMENT	January 19, 2011
P MURUGAN Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT	February 10, 2011
P MURUGESAN Vs. ARUKUTTY GOUNDER ALIAS ARUMUGHA GOUNDER	February 21, 2011
P MURUGESAN Vs. STATE OF TAMIL NADU	August 23, 2011
P MURUGESHAN Vs. REGIONAL TRANSPORT OFFICER KRISHNAGIRI DISTRICT	February 28, 2011
P MUTHAIYAN Vs. STATE OF TAMILNADU	January 6, 2011
P MUTHUKRISHNAN Vs. REGISTRAR TAMIL NADU AGRICULTURAL UNIVERSITY	April 9, 2011
P MUTHUKRISHNAN Vs. STATE REP BY THE INSPECTOR OF POLICE	March 1, 2011
P MUTHUPANDI Vs. STATE BY THE INSPECTOR OF POLICE	August 10, 2011
P MUTHURAMALINGAM Vs. SUPERINTENDENT, CENTRAL PRISON, SUPERINTENDENT OF POLICE AND	July 8, 2011
P N CHINNASAMY Vs. ASSISTANT DIRECTOR OF TOWN PANCHAYAT	January 10, 2011
P N PERUVAZHUTHI Vs. R SARAVANAN	February 23, 2011
P N SHARMA Vs. S N PONNUSAMY	February 22, 2011
P NACHIMUTHU Vs. DISTRICT COLLECTOR TIRUPPUR DISTRICT	November 30, 2011
P NAGAMMA Vs. CONSERVATOR OF FOREST CHENNAI REGION	June 30, 2011
P NAGARAJAN Vs. REGISTRAR, MANONMANIAM SUNDARANAR UNIVERSITY	August 18, 2011
P NAGARATHINAPANDIAN FORMERLY SUPERINTENDING ENGINEER RETD VELLORE Vs. ACCOUNTS OFFICER TAMIL NADU HOUSING BOARD CHENNAI	March 8, 2011
P NANGA GOUNDAN Vs. P POOVATHAL	March 19, 2011
P NARAYANAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	January 22, 2011
P NATARAJAN Vs. D LAWRENCE	February 28, 2011
P NATARAJAN Vs. MALA ALIAS LAKSHMI	June 22, 2011
P NATARAJAN Vs. COMMISSIONER H R	August 30, 2011
P NATARAJAN Vs. SECRETARY MEDICAL COUNCIL OF INDIA	September 30, 2011
P NAVANEETHA KRISHNAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	December 23, 2011
P NEELAKANDAN Vs. EXECUTIVE OFFICER, SPECIAL PANCHAYAT AND DISTRICT COLLECTOR	August 2, 2011
P O VARGHESE Vs. SECRETARY TO GOVERNMENT	July 7, 2011
P P M S NAGARAJAN Vs. REVENUE DIVISIONAL OFFICER	March 1, 2011
P P S SPINNING MILLS P LTD Vs. DIRECTOR OPERATION TAMIL NADU TRANSMISSION CORPORATION LTD	March 28, 2011
P P S SPINNING MILLS P LTD Vs. TAMIL NADU ELECTRICITY BOARD	March 16, 2011
P PADMANABA NAICKER Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT	February 7, 2011
P PAL PANDIAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	July 5, 2011
P PALANI Vs. DISTRICT MANAGER TAMIL NADU STATE MARKETING CORPORATION	February 28, 2011
P PALANISAMY Vs. REGIONAL TRANSPORT AUTHORITY TIRUPUR	February 10, 2011
P PALANISWAMY S/O PERIASWAMY GOUNDER Vs. REGIONAL TRANSPORT AUTHORITY; SECRETARY REGIONAL TRANSPORT AUTHORITY	March 29, 2011
P PALANIVEL Vs. INSPECTOR OF POLICE VELUR POLICE STATION	June 29, 2011
P PANDARAM PILLAI Vs. STATE OF TAMIL NADU	June 27, 2011
P PANDI Vs. DISTRICT COLLECTOR, TAHSILDAR	August 22, 2011
P PANDIVEERAN Vs. INSPECTOR GENERAL OF REGISTRATION, SANTHOME, CHENNAI	December 19, 2011
P PAPPAMMAL Vs. SECRETARY GOVERNMENT OF TAMIL NADU, SCHOOL EDUCATION DEPARTMENT	July 22, 2011
P PARVATHI Vs. LEELA SAMSON DIRECTOR KALAKSHETRA FOUNDATION	June 6, 2011
P PATHIRAPPAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS	April 7, 2011
P PATTU JEBARAJ Vs. CHAIRMANTAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	April 19, 2011
P PATTURAJAN Vs. GOVERNMENT OF TAMIL NADU AND ORS	November 1, 2011
P PONNUSAMY Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM, DISTRICT COURT COMPLEX, THENI DISTRICT AND R KARTHIGA	October 31, 2011
P PRABHAKARAN Vs. STATE	April 7, 2011
P PUGALENTHI Vs. THIRU S S JAWAHAR	February 10, 2011
P PUGAZENDHI Vs. SUPERINTENDENT OF POLICE	November 23, 2011
P PUGAZHENDI Vs. G PURUSHOTHAMAN	June 7, 2011
P PULLAIYANNAN Vs. DISTRICT COLLECTOR LAND ACQUISITION	June 16, 2011
P R AGRO NUTRI PRIVATE LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	March 4, 2011
P R DHANASUNDARI ALIAS RAJESHWARI Vs. M SUGUMAR REDDY	April 29, 2011
P R EARNARST Vs. SUPERINTENDENT ENGINEER TAMIL NADU ELECTRICITY BOARD CHENNAI	February 4, 2011
P R EARNARST Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	February 1, 2011
P R PAJUS DEBTOR PROPRIETOR P R KARUPPAIAH NADAR AND CO TRICHY Vs. P UMA MAHESWARAN	June 29, 2011
P R RAMASWAMI GOUNDER MEMORIAL TRUST REP BY TRUSTEES & OTHERS Vs. M/S KASTURI TRAVELS PROPRIETOR NEENA SHA & OTHERS	June 10, 2011
P R S SIVAKUMAR Vs. V PALANI	January 7, 2011
P R SRINIVASAN AND SONS Vs. STATE OF TAMIL NADU	August 17, 2011
P RADHAKRISHNAN Vs. M MURUGESAN	April 20, 2011
P RADHAKRISHNAN Vs. REGISTRAR OF CO OP SOCIETIES CHENNAI	March 31, 2011
P RAGHUNATHAN Vs. SUPERINTENDENT OF POLICE VILLUPURAM DISTRICT	July 5, 2011
P RAJAGOPAL Vs. SENIOR REGIONAL MANAGER AND DISTRICT MANAGER, TASMAC	June 29, 2011
P RAJAN Vs. CHENNAI PETROLEUM CORPORATION	November 29, 2011
P RAJARAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE RAMANATHAPURAM	March 25, 2011
P RAJENDRA PRASAD Vs. GOVERNMENT OF TAMILNADU	October 19, 2011
P RAJKUMAR Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT	March 22, 2011
P RAJU Vs. PERIASWAMY	August 22, 2011
P RAMACHANDRAN Vs. DEPUTY COMMISSIONER OF POLICE CRIME AND TRAFFIC	February 28, 2011
P RAMADAS Vs. OFFICER IN CHARGE MATERIALS MANAGEMENT	May 12, 2011
P RAMAKRISHNAIAH Vs. CHAIRMAN AND MEMBERS OF THE APPOINTMENT COMMITTEE	May 16, 2011
P RAMAR Vs. DIRECTOR GENERAL OF POLICE	January 21, 2011
P RAMASAMY AND CO Vs. STATE OF TAMILNADU	June 30, 2011
P RAMESH BABU Vs. REGISTRAR PONDICHERRY UNIVERSITY	August 11, 2011
P RAMKUMAR Vs. DIRECTOR, DIRECTORATE OF TECHNICAL EDUCATION, CHENNAI	October 12, 2011
P RATHINAM Vs. GOVERNMENT OF TAMILNADU	July 12, 2011
P RATHINAMSAMY Vs. DISTRICT EDUCATIONAL OFFICER POLLACHI	March 15, 2011
P RAVI Vs. SUPERINTENDENT OF POLICE	November 12, 2011
P RAVICHANDRAN Vs. GOVERNMENT OF TAMIL NADU	September 14, 2011
P RAVIKUMAR Vs. DEPUTY GENERAL MANAGER	November 17, 2011
P RAVIKUMAR Vs. AUGUSTIN BABU	January 19, 2011
P RAVIKUMAR Vs. MALARVIZHI ALIAS S KOKILA	February 17, 2011
P RENUGA Vs. ASSISTANT DIRECTOR DISTRICT EMPLOYMENT EXCHANGE	September 21, 2011
P ROSELET Vs. DIRECTOR OF RURAL DEVELOPMENT DEPARTMENT PANAGAL BUILDING	December 19, 2011
P S APPARELS Vs. ASSISTANT COMMISSIONER OF CUSTOMS	February 23, 2011
P S CHANDRASEKARA RAJA Vs. SANKARANARAYANA SWAMY DEVASTHANAM THROUGH ITS EXECUTIVE OFFICER	March 25, 2011
P S KUMARESAN Vs. DIRECTOR GENERAL OF POLICE CHENNAI	March 11, 2011
P S MUNUSAMI Vs. MANAGING DIRECTOR CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD	March 18, 2011
P S RAMASAMY Vs. COMMISSIONER PROHIBITION AND EXCISE CHEPAUK	January 10, 2011
P S S SOMASUNDARAM CHETTIAR MANAGING DIRECTOR SOMASUNDARAM MILLS PVT LTD Vs. UNION OF INDIA	November 18, 2011
P S SAN BASHA Vs. N GOVINDAN	March 28, 2011
P S SARAVANAKUMAR Vs. REGIONAL TRANSPORT OFFICER COIMBATORE	April 25, 2011
P S SUBRAMANIAN Vs. TMT MAHALAKSHMI AMMAL	June 17, 2011
P S VEERAPPA Vs. PALANIAMMAL	July 28, 2011
P SADA SIVAM Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	February 9, 2011
P SAMBASIVAM Vs. CHAIRMAN CHENNAI PORT TRUST CHENNAI	February 28, 2011
P SAMY B V SC Vs. COMMISSIONER OF ANIMAL HUSBANDRY AND VETERINARY SERVICE AND REGIONAL JOINT DIRECTOR, ANIMAL HUSBANDRY	June 30, 2011
P SANGAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	March 28, 2011
P SARAVANAN Vs. DIRECTOR GENERAL OF POLICE	March 10, 2011
P SAROJA Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT	November 4, 2011
P SATHYA Vs. DISTRICT ELEMENTARY EDUCATION OFFICER KRISHNAGIRI DISTRICT	June 17, 2011
P SELVARAJ Vs. PRESIDING OFFICER	January 10, 2011
P SELVARAJU Vs. GOVERNMENT OF TAMIL NADU	September 21, 2011
P SENTHIL KUMARAN Vs. REGISTRAR GENERAL	March 11, 2011
P SHANMUGAM Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS HIGH COURT CHENNAI	June 8, 2011
P SHANMUGAM Vs. STATE BANK OF INDIA	July 26, 2011
P SHANMUGANATHAN Vs. SECRETARY TO TAMIL NADU GOVERNMENT	April 6, 2011
P SIDDESWARAN Vs. SUPERINTENDENT OF POLICE DHARMAPURI DISTRICT	February 23, 2011
P SINGAM Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LIMITED MADURAI	September 5, 2011
P SINGARAVEL Vs. AMMANI AMMAL	December 9, 2011
P SIVAKUMAR Vs. PRINCIPAL SECRETARY	September 8, 2011
P SIVASAMY Vs. STATE OF TAMIL NADU	August 24, 2011
P SIVASAMY Vs. GOVERNMENT OF TAMIL NADU	December 2, 2011
P SIVASURIYAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD	August 5, 2011
P SOOSAI MANIKAM SECRETARY, SAVARIYARPATTINAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LIMITED Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, RAMNAD REGION	June 30, 2011
P SREENIVASAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI	November 17, 2011
P SRINIVASAN Vs. STATE OF TAMIL NADU	November 12, 2011
P SUBBAIYAN Vs. STATE OF TAMIL NADU	November 14, 2011
P SUBBURAJ Vs. STATE PRESIDENT CUM CHAIRMAN	July 29, 2011
P SUBRAMANI Vs. VALPARAI MUNICIPALITY	March 25, 2011
P SUGANTHI Vs. DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYATS	January 12, 2011
P SUNDAR Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE TIRUVALLUR DISTRICT	July 12, 2011
P SUNDAR RAMAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 1, 2011
P SUNDARAMOORTHY Vs. ADDITIONAL REGISTRAR OF COOP SOCIETIES CREDIT	September 12, 2011
P SUNDARARAMA REDDY ALIAS P S REDDY (DIED) & OTHERS Vs. A S DIVYENDAR & OTHERS	March 31, 2011
P SUNDARI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	August 24, 2011
P SUSILA Vs. USHARANI	August 10, 2011
P SWAMIKANNU Vs. STATE OF TAMIL NADU	November 3, 2011
P T KRISHAMOORTHY, T RAMAMOORTHY, T SATHYAMOORTHY AND T SUNDARAMOORTHY Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	December 7, 2011
P T THULASINGAM Vs. ACCOUNTS OFFICER	February 28, 2011
P TAMILGNANAM Vs. REGIONAL TRANSPORT AUTHORITY	July 8, 2011
P THANGAVEL Vs. CHAIRMAN COMMON CADRE COMMITTEE/JOINT REGISTRAR OF COOPERATIVE SOCIETIES	August 25, 2011
P THENMOZHI SUBRAMANIAM Vs. DISTRICT COLLECTOR	February 25, 2011
P THILAGAMANI Vs. S SETHURAMAN	January 7, 2011
P THIRUMARAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD	June 7, 2011
P UYARTHI Vs. REGIONAL MANAGER CANARA BANK TRICHY	March 14, 2011
P V ANANTHACHARY Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD CHENNAI	April 6, 2011
P V ARUMUGAM Vs. COMMISSIONER DHARAPURAM MUNICIPALITY	March 24, 2011
P V K FINANCE Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT	January 20, 2011
P V MAHADEVAN Vs. SECRETARY TO GOVERNMENT	July 28, 2011
P VALLINAYAGI Vs. TAMILNADU PUBLIC SERVICE COMMISSION	March 31, 2011
P VELAYUTHAM ALIAS KUMAR Vs. SUPERINTENDENT OF POLICE	July 5, 2011
P VIJAY AGARWAL Vs. STATE OF TAMILNADU	January 31, 2011
P VIJAYAKUMAR Vs. DISTRICT COLLECTOR; TAHSILDAR AND DISTRICT EMPLOYMENT OFFICER	April 5, 2011
P VIJAYALAKSHMI Vs. JOINT DIRECTOR OF HIGHER SECONDARY EDUCATION, COLLEGE ROAD, CHENNAI - 600 006, CHIEF EDUCATIONAL OFFICER, TRICHY, SENGUNTHAR HIGHER SECONDARY SCHOOL COMMITTEE	October 18, 2011
P VIJAYAN Vs. REGIONAL TRANSPORT AUTHORITY PERAMBALUR	March 3, 2011
P VIJAYARANGAM SBI CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE BANK OF INDIA	November 22, 2011
P VINITHA Vs. REGIONAL TRANSPORT AUTHORITY	March 14, 2011
P VINMANI Vs. GENERAL MANAGER STATE BANK OF INDIA	February 14, 2011
P VINODH KUMAR Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL	April 19, 2011
P YOGAPRIYA Vs. THIRUMAVALAVAN	September 13, 2011
P. BASKAR Vs. COMMISSIONER OF INCOME TAX	April 11, 2011
P. CHIDAMBARAM Vs. SECRETARY	August 17, 2011
PACHAI AMMAL ALIAS MANONMANI Vs. PALANI	September 26, 2011
PACHAI PERUMAL S/O LATE KRISHNAN Vs. DISTRICT COLLECTOR THOOTHUKUDI DISTRICT AND ORS	July 6, 2011
PACHAIAMMAL Vs. MURUGAYEE AND ORS	January 22, 2011
PACHIAMMAL AND DHANALAKSHMI Vs. GOVERNMENT OF TAMIL NADU	February 9, 2011
PACKYARAJ & OTHERS Vs. STATE AND MUTHUPANDI	December 22, 2011
PADMA Vs. PRABHAVATHY	August 30, 2011
PADMA RAMU Vs. PRINCIPAL SECRETARY TO GOVERNMENT	March 2, 2011
PADMAVATHI Vs. CHELLATHAI	November 2, 2011
PADMAVATHI MAGALIR SUYA UTHAVI KUZHU Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT	April 28, 2011
PALANI Vs. VIJAYALAKSHMI	June 17, 2011
PALANI ANDAVAR COTTON AND SYNTHETIC SPINNERS LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	July 15, 2011
PALANI NADAR Vs. SELVIN	August 4, 2011
PALANIAMMAL Vs. SUPERINTENDENT OF POLICE SALEM DISTRICT	January 12, 2011
PALANISAMY Vs. MALLANAYAKAR	March 14, 2011
PALANISAMY Vs. STATE	October 18, 2011
PALANISAMY ALIAS SENAPATHI GOUNDER Vs. SHANMUGAM	February 2, 2011
PALANISAMY; THANGAVEL Vs. STATE OF TAMIL NADU, SECRETARY TO GOVERNMENT AND ORS	April 21, 2011
PALKARA MOORTHY ALIAS ESWARAMOORTHY Vs. INSPECTOR OF POLICE ERODE	January 22, 2011
PALLAVARAM RAILWAY STATION ROAD NADAIPATHAI AND SIRU VYAPARIGAL SANGAM Vs. COMMISSIONER PALLAVARAM MUNICIPALITY	March 30, 2011
PALPAP ICHINICHI SOFTWARE INTERNATIONAL LIMITED Vs. INDIAN BANK	September 16, 2011
PAN ASIA LOGISTICS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS	April 12, 2011
PAN ASIA LOGISTICS INDIA PVT LTD Vs. CENTRAL BOARD OF EXERCISE AND CUSTOMS	April 9, 2011
PAN RESORTS LIMITED Vs. H H KARTHIKA	August 11, 2011
PANDI; NAGARAJ Vs. PANDIYAMMAL AND ORS	December 8, 2011
PANDIAN Vs. RAJAMANICKAM	July 22, 2011
PANDIAN Vs. PONNUSAMY	February 8, 2011
PANDIAN TRACTORS Vs. HE DISTRICT CONSUMER DISPUTE REDRESSEL FORUM	November 17, 2011
PANDIAYARAJAN Vs. GOPALAKRISHNAN AND ORS	December 7, 2011
PANDIYAS Vs. ASSISTANT GENERAL MANAGER	February 21, 2011
PANDU @ PANDARAM; MOHAMED ABUBUCKER SITHICK Vs. STATE	December 23, 2011
PANDYAN GRAMA BANK OFFICERS UNION Vs. CHAIRMAN, PANDYAN GRAMA BANK HAVING ADMINISTRATIVE OFFICE	August 25, 2011
PANJA ALIAS PANCHATCHARAM Vs. STATE BY THE SUB INSPECTOR OF POLICE	June 13, 2011
PANJALAI Vs. JEYAVEL	January 24, 2011
PANJALI ALIAS SAVARIDOSS Vs. STATE REP BY INSPECTOR OF POLICE	December 10, 2011
PANNAI MEEN URPATHIYALARGAL VIVASAIYIGAL NALA SANGAM Vs. DISTRICT COLLECTOR, COIMBATORE DISTRICT, COIMBATORE	October 31, 2011
PANNEERSELVAM, GENERAL SECRETARY, STEEL PLANT EMPLOYEES UNION Vs. EXECUTIVE DIRECTOR, SALEM STEEL PLANT	September 30, 2011
PANNER SELVAM Vs. STATE REP BY INSPECTOR OF POLICE C.B.I	December 23, 2011
PAPPA Vs. RENGAMMAL	October 13, 2011
PAPPA NAICKER Vs. RANGAYAMMAL	October 31, 2011
PAPPAMMAL Vs. UNION OF INDIA	July 13, 2011
PAPPAMMAL Vs. STATE OF TAMIL NADU	February 11, 2011
PAPPAMMAL ALIAS A PAPPA SHANKAR DECEASED Vs. JEBASELVI	June 17, 2011
PARACHARA BUILDERS Vs. APPELLATE ASSISTANT COMMISSIONER (CT) AND COMMERCIAL TAX	July 6, 2011
PARAMAGURU Vs. STATE	March 3, 2011
PARAMASIVAM Vs. MOHINI BAI	June 17, 2011
PARAMASIVAMPILLAI Vs. SPECIAL TAHSILDAR, (LAND ACQUISITION)	September 6, 2011
PARK TOWN BENEFIT FUND LIMITED Vs. STATE	March 14, 2011
PARKLANE CONSULTANTS LTD REP BY ITS MANAGING DIRECTOR Vs. INTERNATIONAL INDUSTRY EQUIPMENT LTD & OTHERS	April 5, 2011
PARVATHI Vs. M RAJU	September 7, 2011
PARVATHI Vs. DISTRICT FOREST OFFICER GUDALUR	September 22, 2011
PARVATHI Vs. K K BELLAN	June 30, 2011
PATEL K N R Vs. K ANGAYARKANI	March 3, 2011
PATHANGE AND CO Vs. COMMISSIONER OF CUSTOMS	February 14, 2011
PATTAMMAL Vs. ACHUNANDA PILLAI	March 23, 2011
PATTUSALIER NALA SANGAM Vs. GOVERNMENT OF PONDICHERRY	November 30, 2011
PATTY B JEGANATHAN Vs. CHIEF ELECTION COMMISSIONER	April 9, 2011
PAUL PANDIAN Vs. DEPUTY DIRECTOR CENTRAL INSTITUTE OF PLASTIC ENGG AND TECH	April 26, 2011
PAUL RAJ Vs. STATE BY THE INSPECTOR OF POLICE	October 31, 2011
PAVAI VARAM EDUCATIONAL TRUST Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT	April 11, 2011
PAVALAYEE Vs. PERIANNAN	June 6, 2011
PAVAYAMMAL Vs. STATE	June 1, 2011
PAVIS TEXTILES Vs. DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION	January 7, 2011
PEARL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	January 19, 2011
PEARL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	June 13, 2011
PEARL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	April 7, 2011
PEARL ENTERPRISES REP BY ITS PROPRIETOR DAVINDER KHARBANDA Vs. COMMISSIONER OF CUSTOMS (SEAPORT - IMPORTS),; ADDITIONAL COMMISSIONER OF CUSTOMS AND DIRECTOR GENERAL OF FOREIGN TRADE AND EX-OFFICIO ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF COMMERCE AND INDUSTRY DEPARTMENT OF COMMERCE	March 31, 2011
PEARL PEACE MEDICAL MISSION Vs. REGISTRAR TAMILNADU DR MGR MEDICAL UNIVERSITY	February 15, 2011
PEER MOHAMAD Vs. STATE	June 24, 2011
PEER MOHAMED Vs. SUPERINTENDENT OF POLICE	August 8, 2011
PELIYAN Vs. STATE REP BY THE INSPECTOR OF POLICE	August 12, 2011
PENNARASI Vs. LAND COMMISSIONER LAND REFORMS	June 7, 2011
PENTAGON TRADING SERVICES PVT LTD Vs. UNION OF INDIA	June 7, 2011
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF CUS. (IMPORTS), CHENNAI	March 1, 2011
PERAMBALUR DISTRICT CONSUMER CO-OPERATIVE WHOLESALE STORES LTD Vs. NATIONAL INSURANCE COMPANY LTD	April 12, 2011
PERAMBALUR SUGAR MILLS LIMITED Vs. STATE OF TAMIL NADU	September 15, 2011
PERFECT COPIER Vs. COMMISSIONER OF CUSTOMS	March 31, 2011
PERFECT POWER SYSTEMS SOUTH PVT LTD Vs. JOINT COMMISSIONER CT	March 28, 2011
PERIA KARAMALAI TEA AND PRODUCE CO COIMBATORE Vs. DEPUTY COMMISSIONER OF INCOME TAX COIMBATORE	August 16, 2011
PERIAMMAL Vs. PALANISAMY GOUNDER	April 9, 2011
PERIASAMY Vs. PONNAPPA NADIR	June 13, 2011
PERIASAMY Vs. LAKSHMANAN	December 19, 2011
PERIM JANARDHANA RAO Vs. M BALAJI	March 25, 2011
PERIYA PERUMAL Vs. MEMBER SECRETARY, LOCAL PLANNING AUTHORITY AND COMMISSIONER CORPORATION OF MADURAI	July 25, 2011
PERIYAMONDI Vs. INSPECTOR OF POLICE ALANGANALLUR POLICE STATION MADURAI DISTRICT	November 2, 2011
PERIYAMONDI Vs. INSPECTOR OF POLICE, ALANGANALLUR POLICE STATION, MADURAI DISTRICT	February 2, 2011
PERIYANAYAGASAMY Vs. JESUDOSS	October 1, 2011
PERIYASAMY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SALEM WEST	April 21, 2011
PERIYASAMY Vs. ARUMUGAM	August 25, 2011
PERIYASAMY Vs. SUPERINTENDENT OF POLICE AND SUB INSPECTOR OF POLICE	March 21, 2011
PERUMAL Vs. ALAGAMMAL ALIAS PAPPATHI	November 16, 2011
PERUMAL Vs. STATE OF TAMIL NADU	January 21, 2011
PERUMAL Vs. V BALASUBRAMANIAN	January 31, 2011
PETER & MILLER PACKERS & ANR Vs. JAYSHREE TRANSPORT CORPORATION	March 30, 2011
PETER ALIAS PETER PRAKASAM Vs. STATE BY INTELLIGENCE OFFICER	August 12, 2011
PETRO ENTERPRISES LIMITED Vs. MANAGING DIRECTOR THE CHENNAI METRO RAIL PROJECT CHENNAI	February 1, 2011
PETRON ENGINEERING CONSTRUCTION LTD. Vs. ASSISTANT COMMISSIONER	November 16, 2011
PICHAI Vs. M LAKSHMI AND ORS	November 22, 2011
PICHANDI Vs. KANNU DIED	June 17, 2011
PILOT PEN COMPANY INDIA PVT LTD Vs. GOVERNMENT OF TAMIL NADU	April 7, 2011
PIPMATE TEACHING STAFF ASSOCIATION Vs. MEMBER SECRETARY PONDICHERRY	July 28, 2011
PL LAKSHMANAN Vs. N N N NACHIAPPAN	January 7, 2011
PLASTIC PROCESSORS Vs. STATE OF TAMIL NADU	December 20, 2011
PMR BANGARU SUBBAMMAL EDUCATIONAL TRUST Vs. TAMIL NADU ELECTRICITY BOARD	April 20, 2011
PODHU THOZHILALAR SANGAM CITU Vs. STATE OF TAMIL NADU	January 4, 2011
POLY TEX INDUSTRIES Vs. ASSISTANT COMMISSIONER OF CENTRAL EXERCISE	May 19, 2011
POLY TEX INDUSTRIES REPRESENTED BY ITS MANAGING PARTNER M SHAHUL HAMEED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXERCISE	July 19, 2011
POLYCOAT INDUSTRIES Vs. COMMERCIAL TAX OFFICER AND ANOTHER	April 20, 2011
PONDICHERRY CO OPERATIVE URBAN BANK EMPLOYEES WELFARE UNION Vs. REGISTRAR THE CO OPERATIVE DEPARTMENT GOVERNMENT OF PONDICHERRY	November 4, 2011
PONDICHERRY INDUSTRIAL PROMOTION Vs. SHASUN LEASING AND FINANCE PVT LTD	June 21, 2011
PONNAIAH ASARI Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI, PUDUKKOTTAI DISTRICT	December 14, 2011
PONNAMMAL Vs. S V SUBRAMANIAN	March 21, 2011
PONNAMMAL, PUSHPAVALLI AND DANARAJ Vs. GOVERNMENT OF TAMIL NADU	August 17, 2011
PONNI SUGARS ERODE LTD Vs. JOINT DIRECTOR SUB REGIONAL OFFICE	February 28, 2011
PONNIAMMAL Vs. KUPPUSAMY KOUNDER	January 12, 2011
PONNIAMMAN EDUCATIONAL TRUST Vs. CHURCH OF CHRIST CHARITABLE TRUST AND EDUCATIONAL CHARITABLE SOCIETY	August 16, 2011
PONNU SANKAN ALIAS KUMAR Vs. STATE OF TAMIL NADU	February 10, 2011
PONNUMANI NADAR Vs. N NATARAJAN AND ORS	November 1, 2011
PONRAJ AMMAL Vs. KANNIGA PARAMESWARI KOIL UTHAMAPALAYAM THROUGH ITS MANAGING TRUSTEE M S MANNAR CHETTIAR	October 28, 2011
POOCHENDU AMMAL Vs. MINOR JAYAMURUGAN	September 16, 2011
POOJA TRADERS REP BY PROPRIETOR MANGILAL Vs. ASSISTANT COMMISSIONER	March 17, 2011
POONGAVANAM Vs. D JOHNSON	December 16, 2011
POPULAR VEHICLES AND SERVICES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS) AND DEPUTY COMMISSIONER OF SERVICE TAX IV DIVISION SERVICE TAX COMMISSIONARATE	March 17, 2011
PORKALA Vs. T GIRIJA	December 2, 2011
PORT AND DOCK LABOUR AFFILIATED TO BHARATHIYA MAZDOOR SANGH Vs. UNION OF INDIA REP BY ITS SECRETARY MINISTRY OF SHIPPING	March 29, 2011
POTHUM PONNU Vs. DISTRICT COLLECTOR/DISTRICT MAGISTRATE, RAMANATHAPURAM DISTRICT, RAMANATHAPURAM AND STATE OF TAMIL NADU	October 28, 2011
POUL VINOUTH Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY	February 2, 2011
POWERGRID CORPORATION OF INDIA LIMITED Vs. K RADHAKRISHNAN	April 6, 2011
PRA VEERAMANI Vs. ADDITIONAL DIRECTOR GENERAL OF PRISONS AND ORS	April 5, 2011
PRABHAKARAN Vs. V RAJENDRAN	February 17, 2011
PRABHAKARAN GURUBATHAM & OTHERS Vs. KAMBAN GNANAMURTHY GURUBATHAM & OTHERS	February 4, 2011
PRABHU SRINIVASAN Vs. RAMAPRABHA	August 29, 2011
PRABHUDAS GURMUKHSINGH AND SONS Vs. G V FILMS	June 30, 2011
PRADEEP DRUG COMPANY LTD Vs. APPELLATE DEPUTY COMMISSIONER CT IV	April 7, 2011
PRAKASAM Vs. JEEVA AMMAL	September 5, 2011
PRAKASH Vs. STATE	March 9, 2011
PRAKASH PLASTIC WORKS Vs. SUPERINTENDENT ENGINEER	March 8, 2011
PRAKASH RAO Vs. CHIEF ENGINEER PERSONNEL TAMILNADU ELECTRICITY BOARD	November 9, 2011
PRAMILA KIRUBA AUGUSTUS Vs. STATE BANK OF INDIA	June 7, 2011
PRASHRAY OVERSEAS PVT LTD Vs. COMMISSIONER OF CUSTOMS	April 29, 2011
PRATHAM WOOD PRODUCTS PVT LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER	February 1, 2011
PREM @ PREMKUMAR Vs. COMMISSIONER OF POLICE AND SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT	March 21, 2011
PREMA MANONMANI Vs. STATE OF TAMILNADU	April 26, 2011
PRESIDENCY CLUB Vs. ENTERTAINMENT TAX OFFICER	February 9, 2011
PRESIDENT CHENNAI PETROLEUM EMPLOYEES UNION Vs. GENERAL MANAGER H R	April 12, 2011
PRESIDENT, SUBBALAKSHMI LAKSHMIPATHY FOUNDATION Vs. UNION OF INDIA	December 10, 2011
PRIME HABITALS (P) LTD CONTRACTOR KERALA Vs. DEPUTY CHIEF ENGINEER	June 23, 2011
PRINCE CORPORATION Vs. COMMISSIONER CORPORATION OF CHENNAI	April 19, 2011
PRINCE CORPORATION CHENNAI Vs. MANAGING DIRECTOR CHENNAI	June 10, 2011
PRINCE JOTHI LAWRENCE Vs. DIRECTOR GENERAL OF POLICE CHENNAI	February 10, 2011
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. ANU AMBRAILE PROPRIETRIX, AA IMPEX COMPANY AND ADDITIONAL DISTRICT JUDGE	June 6, 2011
PRINCIPAL RAJAS INTERNATIONAL SCHOOL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	January 22, 2011
PRINCIPAL SARADA KRISHNA HOMEOPATHIC MEDICAL COLLEGE Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT	August 18, 2011
PRINCIPAL SECRETARY TO GOVERNMENT Vs. P BALACHANDAR	September 29, 2011
PRINCIPAL, JAMES COLLEGE OF ENGINEERING AND TECHNOLOGY, JAMESPURAM, NOVALCAUD, NEAR NAGERCOIL, KANYAKUMARI DISTRICT Vs. ANNA UNIVERSITY OF TECHNOLOGY, TIRUNELVELI, GOVT COLLEGE OF ENGINEERING CAMPUS, TIRUNELVELI	November 4, 2011
PRITISH TEWARI Vs. VISTA SECURITY TECHNICS PRIVATE LIMITED	February 1, 2011
PRIUS TECHNOLOGIES Vs. COMMISSIONER OF CUSTOMS	June 14, 2011
PRIUS TECHNOLOGIES Vs. COMMISSIONER OF CUSTOMS	April 6, 2011
PRIYA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT, TIRUNELVELI	December 14, 2011
PRIYA ELECTRICALS Vs. DEPUTY COMMERCIAL TAX OFFICER CUDDALORE	June 7, 2011
PRIYAM ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	June 16, 2011
PRIYAM ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	June 17, 2011
PROF K V RAJENDRAN Vs. SUPERINTENDENT OF POLICE CBCID SOUTH ZONE CHENNAI	December 8, 2011
PROFESSIONAL COURIERS Vs. COMMISSIONER OF CENTRAL EXCISE	March 29, 2011
PROFESSORS FORUM OF MADRAS UNIVERSITY Vs. CHANCELLOR UNIVERSITY	February 11, 2011
PROJECT NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. KRISHNASAMY GOUNDER	August 17, 2011
PROMECH INDUSTRIES Vs. COMMERCIAL TAX OFFICER	April 5, 2011
PROMPT CANON SERVICES Vs. COMMISSIONER OF CUSTOMS	March 4, 2011
PROPRIETOR SULAIMANIYA BONE MILL Vs. TAMIL NADU POLLUTION CONTROL BOARD	January 12, 2011
PROVIDENCE PROTECTION, DETECTIVES Vs. UNION OF INDIA	November 1, 2011
PROVIDENT FUND ORGANISATION COIMBATORE Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL MINISTRY OF LABOUR AND EMPLOYMENT GOVERNMENT OF INDIA NEW DELHI	June 21, 2011
PUDHU PALLI VASAL REP BY ITS MUTHAVALLI S M USAIR PUDHU PALLI KAYALPATINAM THUTHUKUDI DISTRICT Vs. S I DASTAGIR	June 23, 2011
PUDUCHERRY ELITE DISTILLERIES Vs. SECRETARY GOVERNMENT OF PUDUCHERRY	January 12, 2011
PUDUCHERRY SLUM CLEARANCE BOARD Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 28, 2011
PUGAZENDHI THANGARAJ Vs. COMMISSIONER OF POLICE	March 14, 2011
PUNJAB CONCAST STEELS Vs. STATE OF TAMIL NADU	June 24, 2011
PUSHPABAI DIED Vs. B V SUNDARAM	October 11, 2011
PUSHPAL Vs. A V SHIVASUBRAMANIAM	January 27, 2011
PUSHPAVALLI Vs. SECRETARY OF GOVERNMENT	January 18, 2011
PUTHUTOTAM ESTATES 1943 LIMITED Vs. INSPECTOR OF PLANTATION COIMBATORE DISTRICT	July 1, 2011
PUTTU KEMPAIAH Vs. MANJULA	January 7, 2011
QUALITY COPIER SERVICES Vs. COMMISSIONER OF CUSTOMS	February 14, 2011
QUALITY WATER MANAGEMENT SYSTEMS PVT LTD Vs. STATE OF TAMIL NADU	March 17, 2011
R A VENKATESAN Vs. D JENBAGALAKSHMI	September 14, 2011
R ALAGAR SAMY SECRETARY Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT	November 3, 2011
R ALAGESWARAN Vs. HIGH COURT OF JUDICATURE AT MADRAS REPRESENTED HON BLE REGISTRAR GENERAL	June 10, 2011
R ALEXANDER Vs. CHIEF REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD; SENIOR REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD , MADURAI REGIONAL OFFICE; EXECUTIVE SALES OFFICER, HINDUSTAN PETROLEUM CORPORATION LTD	August 10, 2011
R ALFRED WILSON Vs. SUPERINTENDENT OF POLICE	February 15, 2011
R ALLIMUTHU Vs. DISTRICT MANAGER TAMIL NADU STATE MARKETING CORPORATION LTD TASMAC NILGIRIS DISTRICT	March 25, 2011
R ANANDHAN Vs. REGISTRAR OF COOP SOCIETIES KILPAUK	April 9, 2011
R ANANDHARAJ, R SARASWATHI Vs. P KOKILAMBAL, S SEETHALAKSHMI	October 18, 2011
R ANBAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY CHENNAI	March 29, 2011
R ANBAZHAGAN Vs. MANAGING DIRECTOR, BRANCH MANAGER AND BRANCH MANAGER OF TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	July 13, 2011
R ANTONY Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT, DINDIGUL AND LABOUR OFFICER	October 21, 2011
R ARASI Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	December 10, 2011
R ARAVALI, S/O RAMASAMY Vs. DIRECTOR GENERAL OF POLICE	July 12, 2011
R ARUMUGHAM Vs. NATESAN	November 1, 2011
R ARUNKUMAR Vs. K MALAISAMI	March 25, 2011
R ASHOK KARNAD Vs. STATE INSPECTOR OF POLICE	March 28, 2011
R ATHISESHAN Vs. DEPUTY REGISTRAR AND ORS	February 17, 2011
R B ENTERPRISES Vs. ASSISTANT COMMISSIONER CT CHENNAI	June 6, 2011
R B RAMAKRISHNAN Vs. A MEENA	February 28, 2011
R BAARATHI Vs. CHAIRMAN AND MANAGING DIRECTORATE HINDUSTAN PETROLEUM CORPORATION LIMITED	November 18, 2011
R BAKTHAVATCHALU Vs. REGISTRAR OF COOPERATIVE SOCIETIES HOUSING	April 26, 2011
R BALAJI Vs. V VIJAYAN	February 18, 2011
R BALAJI Vs. STATE OF TAMIL NADU	July 18, 2011
R BALAKRISHNAN Vs. FOOD CORPORATION OF INDIA	February 7, 2011
R BALASINGARAVELAN Vs. STATE OF TAMIL NADU	March 23, 2011
R BALU Vs. TAHSILDAR FORT TONDIARPET TALUK CHENNAI	July 11, 2011
R BARANIDHARAN Vs. UNION OF INDIA	February 15, 2011
R C CHURCH Vs. K SEERANGA GOUNDER	September 27, 2011
R C ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	February 22, 2011
R C SWAMY DURAI Vs. SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT	February 4, 2011
R CHANDRA Vs. DIRECTOR OF MEDICAL EDUCATION	February 11, 2011
R CHANDRASEKARAN Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE	November 23, 2011
R CHELLAPANDI Vs. SUPERINTENDENT OF POLICE THENI DISTRICT THENI	February 1, 2011
R CHINNA DURAI Vs. GOVERNMENT OF TAMIL NADU	March 30, 2011
R CHINNA RAJU Vs. S NATARAJAN	December 9, 2011
R D M CAARGO CARRIER Vs. JOINT COMMISSIONER RP	March 25, 2011
R DEIVASIGAMANI Vs. ADMINISTRATOR TAMIL NADU STATE TRANSPORT CORPORATION EMPLOYEES PENSION FUND	February 1, 2011
R DEVANESAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 3, 2011
R DEVIMALA Vs. DISTRICT COLLECTOR THE NILGIRIS UDAGAMANDALAM	August 18, 2011
R DHANAPAL RAJU Vs. REGIONAL TRANSPORT AUTHORITY	August 26, 2011
R DHANASEKARAN Vs. N DHAKSHINAMOORTHY	August 16, 2011
R DISON Vs. EXECUTIVE OFFICER SPECIAL GRADE TOWN PANCHAYAT	February 23, 2011
R DURAISAMY Vs. RAMASAMY GOUNDER	March 24, 2011
R EGAMPARAM Vs. DEFENCE ESTATES OFFICER	February 14, 2011
R EMERSON UDAISINGH, MANAGER AND CORRESPONDENT Vs. STATE OF TAMIL NADU	September 8, 2011
R FRANCIS Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE, DHARMAPURI	September 5, 2011
R G NAGAMMAL Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 4, 2011
R GANAGASABAI Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT	November 28, 2011
R GANESAN Vs. CORPORATION OF CHENNAI	March 3, 2011
R GEETHA Vs. M G R MEDICAL UNIVERSITY	October 10, 2011
R GLORY KAMALAM Vs. L.T. RAJASEKARAN	April 29, 2011
R GNANASEKARAN Vs. GOVERNMENT OF TAMILNADU	March 22, 2011
R GOKULADOSS Vs. STATE OF TAMIL NADU	November 2, 2011
R GOPAL Vs. COMMISSIONER, CORPORATION OF MADURAI	July 6, 2011
R GOPALAKRISHNAN Vs. PONDICHERRY UNIVERISTY	August 22, 2011
R GOPALSAMY, R GURUSAMY, R SEENIVASAN AND S AYYAAMMAL Vs. DISTRICT REVENUE OFFICER	April 7, 2011
R GOPI Vs. SECRETARY TO GOVERNMENT	October 31, 2011
R GOWRI Vs. T REVATHI	April 12, 2011
R GUNALAN Vs. STATE	October 20, 2011
R GURUNATHAN Vs. DIRECTOR OF SCHOOL EDUCATION	June 20, 2011
R HARI PRASAADH Vs. REGISTRAR UNIVERSITY OF MADRAS	March 30, 2011
R HARIKRISHNAN Vs. COLLECTOR OFFICE OF THE COLLECTOR	August 4, 2011
R J KUMAR Vs. REGIONAL MANAGER SALEM REGIONAL OFFICE	September 21, 2011
R JAGADEESAN Vs. SANTHAKUMARI	October 19, 2011
R JAGANNATHAN Vs. COMMISSIONER COIMBATORE MUNICIPAL CORPORATION COIMBATORE	January 10, 2011
R JAMES Vs. DEPUTY GENERAL MANAGER, CENTRE FOR APPLIED RESEARCH AND DEVELOPMENT (CARD) NEYVELI LIGNITE CORPORATION LTD AND REGIONAL PROVIDENT FUND COMMISSIONER	April 11, 2011
R JANAKI Vs. PROJECT DIRECTOR, DISTRICT COLLECTOR, ADDITIONAL COLLECTOR PROJECT CO-ORDINATOR, DISTRICT IMPLEMENTATION UNIT (TSUNAMI)	August 4, 2011
R JANAKI RAMAN Vs. GOVERNMENT OF TAMIL NADU	February 23, 2011
R JANAKIAMMAL Vs. S R SOMASUNDARAM	November 23, 2011
R JAYA KUMAR Vs. GOVERNMENT OF TAMIL NADU	June 29, 2011
R JAYACHANDRAN Vs. STATE BY THE INSPECTOR OF POLICE	March 9, 2011
R JAYAKANTHAN Vs. B SRITHA	August 17, 2011
R JAYARAMAN Vs. GOVERNMENT OF TAMIL NADU	April 12, 2011
R JAYARAMAN Vs. DEPUTY DIRECTOR CENTRAL INSTITUTE OF PLASTIC ENGG AND TECH	April 26, 2011
R JEEVANATHAN Vs. AIR OFFICER COMMANDING	January 22, 2011
R K ASHOK KUMAR Vs. DISTRICT MANAGER TASMAC LTD	September 23, 2011
R K CHANDRAMOHAN Vs. BAR COUNCIL OF INDIA	July 1, 2011
R K CHANDRAMOHAN Vs. ELEPHANT G RAJENDRAN	April 9, 2011
R K RAVINDRAN Vs. GOVERNMENT OF TAMIL NADU	April 7, 2011
R K S SIVASANKARAN Vs. MANAGING DIRECTOR TAMIL NADU TOURISM CORPORATION LTD	April 20, 2011
R K SHIPPING PVT LTD Vs. COMMISSIONER OF CUSTOMS	January 31, 2011
R K SHIPPING PVT LTD Vs. COMMISSIONER OF CUSTOMS	March 14, 2011
R K V GOVINDARAJ Vs. V CHELLAIAH	November 4, 2011
R KALAVALLI Vs. P SUNDARAJ & ANOTHER	January 4, 2011
R KALIRAJ Vs. GOVERNMENT OF TAMIL NADU	September 14, 2011
R KAMALAKANNAN Vs. STATE OF TAMIL NADU	February 17, 2011
R KAMALAVANI Vs. STATE OF TAMIL NADU	September 30, 2011
R KANDASAMY Vs. SPECIAL SECRETARY TO GOVERNMENT FINANCE DEPARTMENT TANDA	December 14, 2011
R KANDHAN Vs. JOINT REGISTRAR COOPERATIVE SOCIETIES	July 22, 2011
R KANNAN Vs. STATE OF TAMIL NADU	October 18, 2011
R KARUNKAKARAN Vs. INSPECTOR OF POLICE CENTRAL BUREAU OF INVESTIGATION	February 15, 2011
R KARUPPANAN Vs. REGISTRAR GENERAL CUM PRINCIPAL REVENUE CONTROL OFFICER CHENNAI	August 1, 2011
R KAYAL Vs. UNION OF INDIA	April 29, 2011
R KRISHNAMOORTHY Vs. TAMIL NADU MERCANTILE BANK LIMITED	June 28, 2011
R KRISHNAMURTHY Vs. CORPORATION OF CHENNAI	March 24, 2011
R KRISHNAMURTHY Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT	February 10, 2011
R KRISHNAVENI Vs. GOVINDARAJULU NAIDU	February 24, 2011
R KRISHNAVENI Vs. STATE	September 30, 2011
R KUMAR Vs. R SUSHILKUMAR	November 11, 2011
R KUMAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	July 7, 2011
R KUMARAVEL Vs. TAMIL NADU MARITIME BOARD	August 4, 2011
R L ASHOKAN Vs. STATE OF TAMIL NADU	November 11, 2011
R LAKSHAVATHI Vs. CHIEF ENGINEER NORTH CHENNAI THERMAL POWER STATION	July 27, 2011
R LAKSHMI NARASIMHA BHATTAR ETC Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, NUNGAMBAKKAM HIGH ROAD, CHENNAI ETC	December 19, 2011
R LALITHA BAI Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	December 23, 2011
R LAWRENCE Vs. STATE REP BY THE SUB-INSPECTOR OF POLICE KANYAKUMARI DISTRICT	April 5, 2011
R M CONSTRUCTIONS Vs. CHILLARAIKADAI ALIAS MANNADI MARUDHUKKADAIKAR CHATRAM	June 10, 2011
R M ENTERPRISES Vs. ASSISTANT COMMERCIAL TAX OFFICER PETHIKUPPAM CHECK POST	February 24, 2011
R M PARTHEEBAN Vs. ASST DIRECTOR OF SURVEY AND LAND RECORDS	February 7, 2011
R M SUBRAMANI Vs. PRESIDING OFFICER	July 27, 2011
R M THIAGARAJAN Vs. COLLECTOR SIVAGANGAI	January 21, 2011
R MADANAGOPAL Vs. A SUSEELABAI	July 1, 2011
R MALATHY Vs. THE DIRECTOR-GENERAL OF POLICE TAMIL NADU CHENNAI & OTHERS	September 26, 2011
R MANOHARAN Vs. N SUBBIAH	August 22, 2011
R MARIMUTHU Vs. STATE	August 1, 2011
R MARIMUTHU Vs. COLLECTOR TRICHY DISTRICT	December 15, 2011
R MARKANDAN Vs. STATE	March 21, 2011
R MOHAMED RABIK Vs. GENERAL MANAGER, TAMIL NADU TRANSPORT CORPORATION (MADURAI)	August 12, 2011
R MOHAN RANGANATHAN Vs. INSPECTOR OF POLICE KELAMBAKKAM POLICE STATION	February 22, 2011
R MOHAN SINGH Vs. HAJJANI NOORJEHAN BEGUM SAHEBA WAKF	January 20, 2011
R MOHAN SUNDAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	August 23, 2011
R MOHANASUNDARAM Vs. ARULMIGU KOLAVIZHI AMMAN TEMPLE G N CHETTY STREET MYLAPORE CHENNAI	November 30, 2011
R MOHANRAJ Vs. SPECIAL COMMISSIONER FOR HANDICAPPED OFFICE OF THE STATE COMMISSIONER OF DISABLED	April 1, 2011
R MONY Vs. DIRECTOR OF MINES AND GEOLOGY GUINDY CHENNAI	February 7, 2011
R MURALI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR LAND REFORMS	June 7, 2011
R MURALI S/O RAMACHANDRAN Vs. REVENUE DIVISIONAL OFFICER AND ASSISTANT DIRECTOR OF MINES	June 23, 2011
R MURALIDHARAN Vs. STATE TRANSPORT AUTHORITY PONDICHERRY	June 7, 2011
R MURALIDURAI Vs. SECRETARY TO THE GOVERNMENT	October 14, 2011
R MURTHY Vs. UNIVERSITY OF MADRAS	March 17, 2011
R MUTHUKRISHNAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES	January 21, 2011
R MUTHUKUMAR Vs. TAMIL NADU ELECTRICITY BOARD	September 21, 2011
R MUTHULAKSHMI Vs. REGIONAL TRANSPORT AUTHORITY	January 19, 2011
R MUTHUSAMY Vs. STATE OF TAMIL NADU	March 15, 2011
R N PRASAD Vs. INDIAN OVERSEAS BANK	September 19, 2011
R NALLATHAMBI Vs. DISTRICT REGISTRAROF SOCIETIES	April 1, 2011
R NANDA KUMAR Vs. GOVERNMENT OF TAMIL NADU	February 14, 2011
R NARASIMHAN Vs. THIRU M KUTRALINGAM IAS SECRETARY TO GOVERNMENT CHENNAI	January 10, 2011
R NARAYANAN Vs. SUB REGISTRAR KANCHEEPURAM DISTRICT	March 9, 2011
R NATARAJAN Vs. STATE CHIEF ELECTION OFFICER	March 15, 2011
R NATARAJAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD COIMBATORE ELECTRICITY DISTRIBUTION COIMBATORE	August 25, 2011
R NATARAJAN Vs. SUJATHA VASUDEVAN	August 29, 2011
R NATARAJAN Vs. M RAJASEKARAN	July 1, 2011
R NATRAJAN Vs. ASSITANT ENGINEER TAMILNADU ELECTRICITY BOARD	August 25, 2011
R NEDUNCHEZHIYAN Vs. STATE OF TAMIL NADU	April 8, 2011
R NIJANTHAN Vs. STATE	November 18, 2011
R P SARATHY Vs. ASSISTANT COMMISSIONER Ï¿½ ULT SALEM	January 28, 2011
R P THANGAVELU Vs. DIRECTOR TOWN AND COUNTRY PLANNING	April 18, 2011
R PACHAMUTHU Vs. TAMIL NADU ELECTRICITY BOARD	August 16, 2011
R PADMAPRIYA Vs. C KRISHNAKUMAR	February 14, 2011
R PADMAVATHY Vs. SECRETARY TO GOVERNMENT	January 11, 2011
R PADMAVATHY Vs. DEPUTY COMMISSIONER OF POLICE HEAD QUARTERS CHENNAI	July 12, 2011
R PALANI AND ORS Vs. STATE	March 2, 2011
R PALANIAPPAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 6, 2011
R PALANIKUMAR Vs. DIRECTOR OF EMPLOYMENT AND TRAINING	August 3, 2011
R PALANIMANI Vs. DISTRICT REVENUE OFFICER FORMERLY DESIGNATED AS SPECIAL DEPUTY COLLECTOR	February 8, 2011
R PANNEERSELVAM Vs. V P PEREIRA	February 9, 2011
R PAPPA Vs. TAGORE NAGAR KUDIYIRUPPOR NALA SANGAM	December 19, 2011
R PERUMAL Vs. DEPUTY SUPERINTENDENT OF POLICE, INSPECTOR OF POLICE, SUB INSPECTOR OF POLICE	July 4, 2011
R PERUMAL Vs. STATE BANK OF INDIA COIMBATORE NAGAR BRANCH COIMBATORE BANK OF COCHIN LIMITED	September 13, 2011
R PETER P RAYAN Vs. STELLA KANAGARAJ	April 29, 2011
R PIO FERNANDO Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT	March 22, 2011
R PITCHAI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	November 9, 2011
R PONNAMMAL Vs. STATE OF TAMILNADU	January 22, 2011
R PONNUSAMY Vs. DIRECTOR GENERAL OF POLICE CHENNAI	April 29, 2011
R PORKODI Vs. STATE OF TAMIL NADU	February 17, 2011
R PRABAKARAN Vs. COMMISSIONER OF GEOLOGY AND MINING	February 24, 2011
R PRAKASH Vs. CHAIRMAN SRI KRISHNA INSTITUTE OF TECHNOLOGY CHENNAI	July 11, 2011
R PULIYOOR UDIYAN Vs. COMMISSIONER OF POLICE	September 7, 2011
R R C PITCHUMANI Vs. SUPERINTENDING ENGINEER	July 8, 2011
R RADHAKRISHNAN Vs. G EKAMBARAM	October 12, 2011
R RAGUPATHY Vs. STATE OF TAMIL NADU	December 15, 2011
R RAJALAKSHMI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES KILPAUK CHENNAI	September 28, 2011
R RAJAN Vs. LABOUR OFFICER SALEM	September 5, 2011
R RAJENDRAN Vs. DISTRICT COLLECTOR, ADMINISTRATIVE OFFICER, ANNAMALAI RE-TRADING CORPORATION AND TAHSILDAR	June 8, 2011
R RAJESWARI Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 29, 2011
R RAJU Vs. K SIVASAMY	March 23, 2011
R RAMACHANDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	June 7, 2011
R RAMACHANDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 14, 2011
R RAMAIAH Vs. LAKSHMAMMA	March 9, 2011
R RAMAKRISHNAN Vs. S AMIRTHALINGA MUDALIAR	September 7, 2011
R RAMAKRISHNAN Vs. APPELLATE TRIBUNAL FOR FORFEITED PROPERTY	April 8, 2011
R RAMAMOORTHY Vs. STATE REP BY INSPECTOR OF POLICE	July 25, 2011
R RAMAN Vs. NATIONAL INSURANCE COMPANY LTD	February 4, 2011
R RAMAN B SC F C A Vs. E PRINCIPAL SECRETARY PROHIBITION AND EXCISE GOVERNMENT OF TAMILNADU	March 23, 2011
R RAMASAMY Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT	November 2, 2011
R RAMASUBBA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	March 18, 2011
R RAMESH Vs. STATE OF TAMILNADU	September 30, 2011
R RAMMOHAN Vs. STATE OF TAMIL NADU	November 17, 2011
R RATHINAM Vs. CHIEF EDUCATIONAL OFFICER NAGERCOIL; DISTRICT EDUCATIONAL OFFICER; S M R V HIGHER SECONDARY SCHOOL	August 8, 2011
R RATHINASAMY Vs. GOVERNMENT OF TAMIL NADU	February 24, 2011
R RATHNAPPA Vs. V LAKSHMMA	August 11, 2011
R RAYAN PREMKUMAR Vs. REVENUE DIVISIONAL OFFICER THIRUVALLUR DISTRICT	June 21, 2011
R RENGAGOWRI Vs. GOVERNMENT OF TAMIL NADU	March 4, 2011
R RENGASAMY Vs. DIRECTOR OF SCHOOL EDUCATION	June 7, 2011
R ROOPKUMAR Vs. M/S RAJIV JEWELLERS	November 3, 2011
R RUBAN Vs. CHAIRMAN STAFF SELECTION COMMISSION	April 25, 2011
R S CHHATWAL Vs. STATE	October 11, 2011
R S DESIKAN Vs. REGIONAL JOINT DIRECTOR OF TREASURIES AND ACCOUNTS	August 11, 2011
R S RAJA KANNAPPAN SIVAGANGAI DISTRICT Vs. P CHIDAMBARAM SIVAGANGAI DISTRICT	August 4, 2011
R S SHRINIVASAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE	June 1, 2011
R SABAPATHY Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI	July 1, 2011
R SAHANA Vs. MANAGER ORIENTAL BANK OF COMMERCE	July 25, 2011
R SAKTHIVEL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	July 27, 2011
R SAKUNTHALA Vs. K CHOCKALINGAM	April 29, 2011
R SAMBASIVAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE TIRUCHIRAPALLI RANGE	November 2, 2011
R SAMBATH CHANDRA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	July 14, 2011
R SAMPATH Vs. STATE OF TAMIL NADU	September 20, 2011
R SANKARA KARUPPASAMY Vs. STATE	December 19, 2011
R SANKARASUBRAMANIUM ALIAS BABU Vs. COMMISSIONER MADURAI CORPORATION	December 8, 2011
R SANTHANA RAJ Vs. CHIEF ENGINEER	November 8, 2011
R SANTHOSHAM Vs. STATE OF TAMIL NADU	September 21, 2011
R SARATHKUMAR Vs. GENERAL MANAGER STATE BANK OF INDIA	January 6, 2011
R SARAVANA KUMAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION	September 6, 2011
R SARAVANAN Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD	March 9, 2011
R SATHIYABAMA Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION	January 22, 2011
R SELVAKUMAR Vs. REGISTRAR, AZHAGAPPA UNIVERSITY	July 11, 2011
R SELVI Vs. UNION OF INDIA	April 29, 2011
R SENTHAMARAI Vs. COMMISSIONER SALEM MUNICIPAL CORPORATION SALEM	February 4, 2011
R SENTHILKUMAR Vs. COMMISSIONER NAMAKKAL MUNICIPALITY	March 25, 2011
R SENTHILNATHAN Vs. MEDICAL COUNCIL OF INDIA	February 2, 2011
R SENTHIVEL Vs. CHAIRMAN CHENNAI PORT TRUST	September 8, 2011
R SESHADRIRAJAN Vs. UNIVERSITY GRANTS COMMISSION	July 18, 2011
R SHANKAR Vs. STATE	November 28, 2011
R SHANMUGAM Vs. COMMISSIONER VILLIYANUR COMMUNE	September 29, 2011
R SHANMUGAM Vs. INCOME TAX OFFICER	March 16, 2011
R SHIVA SUBRAMANIYAN Vs. SENIOR MANAGER ERODE & OTHERS	June 10, 2011
R SHOBA Vs. T SARAVANAN	August 26, 2011
R SIVAKUMAR Vs. COLLECTOR KANCHIPURAM DISTRICT	September 26, 2011
R SIVASAMY Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETY	July 19, 2011
R SOLAMUTHU Vs. DISTRICT COLLECTOR AND SPECIAL TAHSILDAR, ADI-DRAVIDAR WELFARE	July 11, 2011
R SOMAN Vs. FULLERTON INDIA CREDIT COMPANY LTD	July 1, 2011
R SOWBAGYARAJAN Vs. MARIMUTHU GOUNDER	July 6, 2011
R SRIDEVI Vs. SECRETARY TO GOVERNMENT	September 19, 2011
R SRIDHARAN Vs. R SUKANYA	March 30, 2011
R SRIMATHI Vs. DIRECTOR OF RURAL DEVELOPMENT SAIDAPET	September 7, 2011
R SRINATH Vs. STATE BY INSPECTOR OF POLICE	March 11, 2011
R SRINIVASAN Vs. CORPORATION OF CHENNAI	March 4, 2011
R SRINIVASAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND REFORMS	March 2, 2011
R SRINIVASAN Vs. DISTRICT COLLECTOR AND ORS	February 3, 2011
R SRINIVASAN Vs. MADHA ENGINEERING COLLEGE	August 9, 2011
R SUBBIAH Vs. GURUVAMMAL	January 3, 2011
R SUBBURAJ Vs. BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY	January 4, 2011
R SULOCHANA Vs. M SIRAJUDEEN SYED	January 7, 2011
R SUNDARAMOORTHY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES CHENNAI	December 10, 2011
R SURESH Vs. REVENUE DIVISIONAL OFFICER AND INSPECTOR OF POLICE	June 29, 2011
R SURIYANARAYANAN Vs. C VASANTHAL	November 15, 2011
R SURYANARAYANAN Vs. TMT KODAI NAYAGI	February 3, 2011
R SYED MAHBOOL Vs. PARVEEN SULTANA	October 20, 2011
R TAMILVENDAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD	April 27, 2011
R THANGAPANDIAN Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD	January 28, 2011
R THANGAVEL Vs. P MANOHARAN	April 11, 2011
R THANGAVEL Vs. S P MURUGESAN	April 11, 2011
R THANIGAIVEL Vs. DISTRICT EDUCATIONAL OFFICER, KANCHEEPURAM	November 16, 2011
R THIRUMAVALAVAN Vs. COMMISSIONER, THENI-ALLINAGARAM MUNICIPALITY AND M S CHINNASAMY	April 25, 2011
R THIRUVENKATAM Vs. K SAYEEKUMARI	February 8, 2011
R V M SUMANTH RAO Vs. DISTRICT COLLECTOR	August 12, 2011
R V M SUMATH RAO Vs. COMMISSIONER CORPORATION OF CHENNAI	April 29, 2011
R V S INDUSTRIES P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER DR BALASUNDARAM ROAD	April 25, 2011
R V SELVARAJ Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT CHENNAI	July 13, 2011
R VANAJA Vs. P GANESAN	January 19, 2011
R VARADAMBAL Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD CHENNAI	March 10, 2011
R VASANTHA Vs. APPELLATE OFFICER PUBLIC INFORMATION	January 22, 2011
R VASANTHA RAJENDRAN Vs. DISTRICT SUPERINTENDENT OF POLICE, INSPECTOR OF POLICE, PRESIDENT NATESAR ALAYAM AND SECRETARY NATESAR ALAYAM	July 29, 2011
R VEERASAMY Vs. STATE OF TAMIL NADU AND ORS	March 8, 2011
R VENKATACHALAM Vs. JOINT REGISTRAR OF CO OP SOCIETIES	July 8, 2011
R VENKATAKRISHNAN Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION	August 5, 2011
R VENKATESAN Vs. DIRECTOR GENERAL OF POLICE MYLAPORE	September 21, 2011
R VENU Vs. GENERAL MANAGER ADMIN METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD	August 18, 2011
R VIJAYAKUMAR Vs. OFFICIAL LIQUIDATOR HIGH COURT MADRAS AS THE PROVISIONAL LIQUIDATOR OF M/S RBF NIDHI LIMITED	October 11, 2011
R VIJAYAKUMAR Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION	March 8, 2011
R VIJAYAN Vs. STATE OF TAMIL NADU	November 18, 2011
R VIKRAM SINGH RAJAH BONSLE Vs. V S JAGANNATHAN AND ANOTHERS	December 20, 2011
R VITTA BAI Vs. T LOGAMBAL	August 26, 2011
R YATHUKULATHILAGAN HEAD CONSTABLE 2638 D 5 MARINA POLICE STATION CHENNAI Vs. STATE OF TAMIL NADU	September 30, 2011
R. ARUMUGHAM Vs. NATESAN	November 1, 2011
R. DRAVIARAJ Vs. PONNUSAMY	November 10, 2011
R. GOPALAKRISHNAN Vs. DISTRICT COLLECTOR AND OTHERS	March 1, 2011
R. M. VENKATACHALAM Vs. INDIAN BANK	August 24, 2011
R. MUTHU AND OTHERS Vs. STATE REP. BY INSPECTOR OF POLICE	July 1, 2011
R. NALLASAMY Vs. P. MAHENDRAN	October 29, 2011
R.DEIVASIGAMANI Vs. ADMINISTRATOR,TAMIL NADU STATE TRANSPORT	February 1, 2011
R.K. KNITS Vs. ASSISTANT COMMISSIONER (CT) AND ORS.	November 24, 2011
RADHA AMMAL Vs. RAMACHANDRAN PILLAI	April 27, 2011
RADHAKRISHNAN POLICE CONSTABLE Vs. DIRECTOR GENERAL OF POLICE	June 27, 2011
RADHAMANI Vs. STATE BY INSPECTOR OF POLICE	April 7, 2011
RADHIKA Vs. SREEKUMARAN NAIR	January 31, 2011
RAGAVENDRA CHAMBER BRICKS DHARMAPURI DISTRICT Vs. LAKSHMI	January 11, 2011
RAGHAVA CHETTY P NARAYANASWAMY CHETTY Vs. COMMERCIAL TAX OFFICER KANCHEEPURAM	March 2, 2011
RAGHAVENDRA CONSTRUCTION COMPANY Vs. GENERAL MANAGER SOUTHERN RAILWAY	February 11, 2011
RAGOTHU Vs. STATE	September 21, 2011
RAGUPATHY Vs. REVENUE DIVISIONAL OFFICER ARIYALUR DISTRICT	June 14, 2011
RAHIMUNNISABI Vs. SUBHAN SAHIB	February 24, 2011
RAI STEELS AND ENERGY PVT LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	June 23, 2011
RAJA Vs. NARASHIMAMURTHY	August 1, 2011
RAJA Vs. STATE OF TAMIL NADU	April 1, 2011
RAJA Vs. STATE	February 17, 2011
RAJA (A) SOLAI RAJ Vs. STATE REP BY INSPECTOR OF POLICE TUTICORIN DISTRICT	April 9, 2011
RAJA AND RAJA INDUSTRIES Vs. BRANCH MANAGER, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD , (TIIC), BUNGALOW MEDU, THENI, THENI DISTRICT AND M KATHIRESAN	December 7, 2011
RAJA BHANDARI Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDING PARK TOWN	April 20, 2011
RAJA HOLDINGS Vs. COMMERCIAL TAX OFFICER FAC COIMBATORE	June 13, 2011
RAJA MOHAMMED Vs. CHIEF EXECUTIVE OFFICER CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY CHENNAI	April 25, 2011
RAJA RATNA MILLS (P) LTD , NEIKARAPATTI KALAYAMPUTHUR POST, PALANI TALUK, DINDIGUL DISTRICT Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION, NO 19-A, RUKMINI LAKSHMIPATHY SALAI, (MARSHALLS ROAD), EGMORE, CHENNAI -600008	September 30, 2011
RAJA SHERIFUDEN Vs. STATE	April 8, 2011
RAJAGANAPATHY GANESAN Vs. UNION OF INDIA REP BY THE SECRETARY, NEW DELHI	July 8, 2011
RAJAGOPAL Vs. FOREST RANGE OFFICER JAMUNAMARATHUR	December 23, 2011
RAJAH MUTHIAH MEDICAL COLLEGE Vs. UNION OF INDIA	August 5, 2011
RAJAKANI Vs. SUMATHI	February 15, 2011
RAJAKUMAR BHAGWATASARAN Vs. COLLECTOR OF CHENNAI	January 22, 2011
RAJALAKSHMI AMMAL Vs. NAVAMANI	March 9, 2011
RAJAMANIAMMAL Vs. VARADHARAJAN	December 12, 2011
RAJAMANICKAM Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUCHIRAPPALLI DISTRICT, TIRUCHIRAPPALLI	December 14, 2011
RAJAMANICKAM Vs. BALASUBRAMANIAN	March 11, 2011
RAJAMBAL Vs. INSPECTOR GENERAL REGISTRATION GOVERNMENT OF TAMIL NADU	December 22, 2011
RAJAMMA Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	April 26, 2011
RAJAMMAL Vs. NAGAMMAL, AMUTHA AND COMMISSIONER, MADURAI CORPORATION, MADURAI	September 7, 2011
RAJAMMAL Vs. SECRETARY TO GOVERNMENT	March 2, 2011
RAJAMURUGAN MILLS Vs. COMMERCIAL TAX OFFICER	April 1, 2011
RAJAMUTHAIAH CHETTIAR Vs. CHAIRMAN CUM MANAGING DIRECTOR	June 27, 2011
RAJAN DAVID LIVINGSTON Vs. DISTRICT COLLECTOR	June 27, 2011
RAJAN PRIMARY SCHOOL, REP BY ITS SECRETARY Vs. DIRECTOR OF ELEMENTARY EDUCATION	January 31, 2011
RAJANIKANTH V S Vs. DIRECTOR OF MEDICAL EDUCATION CHENNAI	July 25, 2011
RAJAPALAYAM NEW BUS STAND Vs. STATE BY ITS SECRETARY TO GOVERNMENT	June 7, 2011
RAJAPPAN Vs. DISTRICT COLLECTOR PUDUKKOTTAI	January 6, 2011
RAJARATHINAM Vs. NATARAJAN	March 2, 2011
RAJASEKARAN Vs. STATE BY INSPECTOR OF POLICE	January 27, 2011
RAJASSHREE SUGARS AND CHEMICALS LIMITED Vs. STATE OF TAMIL NADU	June 6, 2011
RAJAVANAI Vs. P NITHIYANANDAM	July 6, 2011
RAJBABU Vs. SECRETARY TO GOVERNMENT	December 19, 2011
RAJEDNRA KUMAR JAIN Vs. S JAIKRISHNAN	July 27, 2011
RAJENDRA GUPTA Vs. CORPORATION OF CHENNAI	September 15, 2011
RAJENDRA MILL LTD Vs. IOCEE EXPORTS LTD	February 23, 2011
RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS	March 28, 2011
RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS	June 22, 2011
RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS	June 10, 2011
RAJENDRA TEXTILES Vs. DEPUTY COMMISSIONER OF CUSTOMS	February 11, 2011
RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS, TUTICORIN	December 7, 2011
RAJENDRA TEXTILES REP BY ITS PARTNER AMARISH Vs. COMMISSIONER OF CUSTOMS AND DEPUTY COMMISSIONER OF CUSTOMS	March 24, 2011
RAJENDRAN Vs. JEYAPACKIYAM	November 11, 2011
RAJENDRAN Vs. INSPECTOR OF POLICE CHENNAI	March 28, 2011
RAJENDRAN Vs. GOVINDARAJAN	August 16, 2011
RAJENDRAN THANGAM Vs. CHIEF COMMISSIONER OF CUSTOMS CHENNAI	March 16, 2011
RAJESH SURANA Vs. REKHA	October 11, 2011
RAJESHWARI Vs. STATE OF TAMIL NADU	February 14, 2011
RAJESWARI Vs. DISTRICT COLLECTOR AND ORS	February 25, 2011
RAJI Vs. SHANMUGAM	February 24, 2011
RAJI Vs. SECRETARY TO GOVERNMENT	January 18, 2011
RAJIV GANDHI ONGC CON WORKERS WELFARE ASSOCIATION Vs. GOVERNMENT OF INDIA	April 26, 2011
RAJKUMAR Vs. REGIONAL TRANSPORT OFFICER	April 29, 2011
RAJU GOVIND DANSINGANI Vs. TAMIL NADU ELECTRICITY BOARD	September 30, 2011
RAKESH SARIN Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE II 1	March 4, 2011
RAM MOHAN TRADING COMPANY Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES DEPARTMENT, COMMERCIAL TAX OFFICER-III	August 17, 2011
RAMA POLY BAGS, MANAGING PARTNER S R SELVARAJ Vs. SUPERINTENDING ENGINEER, THOOTHUKUDI ELECTRICITY DISTRIBUTION AND ORS	January 27, 2011
RAMA PRABHA Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION THANJAVUR DISTRICT	August 5, 2011
RAMACHANDRAN Vs. ASSISTANT COMMISSIONER LAND REFORMS ERODE	April 11, 2011
RAMACHANDRAN Vs. DISTRICT REVENUE OFFICER AND RAJENDRAN S/O ATHIMOOLAM	January 25, 2011
RAMACHANDRAN AND ORS Vs. SONAIYYA AND ORS	December 8, 2011
RAMAIYAN Vs. KRISHNAN	January 7, 2011
RAMAIYAN Vs. MUNIYAMMAL	January 7, 2011
RAMAKRISHNA ENGINEERING COMPANY Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU	September 8, 2011
RAMAKRISHNA MISSION VIDYALAYA COLLEGE OF EDUCATION Vs. DIRECTOR DIRECTORATE OF COLLEGE EDUCATION CHENNAI	March 31, 2011
RAMALAKSHMI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOME DEPARTMENT, SECRETARIAT, SAINT GEORGE FORT, CHENNAI	December 14, 2011
RAMALINGAM Vs. RADHA	July 15, 2011
RAMALINGAM Vs. STATE	June 27, 2011
RAMALINGAM Vs. JAYARAMAN	October 12, 2011
RAMALINGAM CHARITIES SALEM Vs. COMMISSIONER OF INCOME TAX SALEM	March 11, 2011
RAMAMURTHI; ARUMUGAM CHETTIAR Vs. AYINAR CHETTIAR; THANGAVEL CHETTIAR	August 1, 2011
RAMANATHAN Vs. AYYAVOO	December 9, 2011
RAMANATHAN Vs. PALKANI AMMAL	October 20, 2011
RAMANATHAPURAM DISTRICT CO OPERATIVE PRINTING WORKS LTD Vs. COMMISSIONER OF INCOME TAX MADURAI	March 29, 2011
RAMANI Vs. P PARVATHI	November 16, 2011
RAMANIYAM REAL ESTATES PVT LTD Vs. COMMISSIONER OF SERVICE TAX	July 8, 2011
RAMASAMY Vs. VENKATACHALAM	September 14, 2011
RAMASAMY Vs. KUPPUSAMY UDAIYAR DIED	September 30, 2011
RAMASAMY Vs. G P MAHENDRAN	January 27, 2011
RAMATHAL Vs. STATE OF TAMIL NADU	August 18, 2011
RAMAVILAS SPINNING AND WEAVING MILLS (P) LTD REP BY ITS MANAGUNG DIRECTOR L. RAMAKRISHNAN Vs. VIRUDHUNAGAR	January 22, 2011
RAMAVILAS TOBACCO COMPANY Vs. SECRETARY ERODE DISTRICT AGRICULTURAL MARKETING COMMITTEE	February 1, 2011
RAMAYEE Vs. GOVIDASAMY	August 3, 2011
RAMESH Vs. DHAKSHNAMOORTHY	April 25, 2011
RAMESH Vs. STATE	November 9, 2011
RAMESH Vs. STATE	February 24, 2011
RAMESH Vs. STATE BY THE INSPECTOR OF POLICE	March 11, 2011
RAMESH ALIAS RAMESH BABU AND ORS Vs. STATE	December 20, 2011
RAMESH BABU Vs. STATE BY INSPECTOR OF POLICE	January 19, 2011
RAMESH ENGINEERING CONTRACTOR Vs. CHIEF ENGINEER TUTICORIN THERMAL POWER STATION	August 12, 2011
RAMGOPAL ESTATE PVT LTD Vs. DISTRICT COLLECTOR	February 9, 2011
RAMKUMAR Vs. COMMISSIONER OF POLICE, THIRUCHIRAPPALLI CITY, THIRUCHIRAPPALLI AND STATE OF TAMIL NADU	December 19, 2011
RAMPRASANTH N Vs. SECRETARY TAMIL NADU ENGINEERING ADMISSIONS	July 18, 2011
RAMSAYS CORPORATION Vs. COMMERCIAL TAX OFFICER	February 10, 2011
RAMU FURNITURE COMPANY Vs. STATE OF TAMIL NADU	April 27, 2011
RAMYA Vs. LINGA BHASKAR	February 14, 2011
RANE ENGINE VALVES LTD Vs. GOVERNMENT OF TAMIL NADU	February 28, 2011
RANE MADRAS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 4, 2011
RANGANATHAN Vs. NATARAJAN	June 17, 2011
RANGANAYAKI Vs. KASINATHA PADAYACHI	August 25, 2011
RANGASAMY Vs. PRESIDING OFFICER LABOUR COURT	March 25, 2011
RANGASAMY AND M P MANIKANDAN Vs. DEPUTY COMMISSIONER/EXECUTIVE OFFICER ARULMIGU SUBRAMANIYASWAMY THIRUKOIL MARUDAMALAI AND BOARD OF TRUSTEES	March 31, 2011
RANGAVILAS GINNING Vs. REGIONAL LABOUR COMMISSIONER CENTRAL	February 10, 2011
RANI Vs. GOVERNMENT OF TAMIL NADU	April 25, 2011
RANJIT IMPEX Vs. APPELLATE DEPUTY COMMISSIONER	June 24, 2011
RANJIT IMPEX Vs. APPELLATE DEPUTY COMMISSIONER I COMMERCIAL TAXES CHENNAI	February 17, 2011
RANKERS TENNIS ACADEMY Vs. SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU	August 26, 2011
RASHIDA PATEL Vs. YUSUF	May 5, 2011
RASI OFFSET PRINTERS Vs. COMMISSIONER OF CUSTOMS	January 19, 2011
RATHINAM @ RATHINAKUMAR Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	December 19, 2011
RATNAKAR RAMAN Vs. UNION OF INDIA	March 30, 2011
RATTHA HOLDING CO (P) LTD , Vs. DEPUTY COMMISSIONER OF INCOME TAX, COMPANY AND COMMISSIONER OF INCOME TAX	February 4, 2011
RAVI ALIAS AUTO RAVI Vs. STATE BY THE INSPECTOR OF POLICE	March 31, 2011
RAVI ENTERPRISES Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI	March 1, 2011
RAVICHANDRAN Vs. YASODHAI	July 26, 2011
RAVICHANDRAN Vs. VIJAYADHAS	November 12, 2011
RAVIKUMAR Vs. N SIVAGNANAM	March 16, 2011
RAVINDRA RATHINAM Vs. GOVERNMENT OF TAMIL NADU	September 14, 2011
RAYAGIRI SPECIAL VILLAGE PANCHAYAT Vs. STATE OF TAMIL NADU	July 22, 2011
RAYALSEEMA CONCRETE SLEEPERS (P) LTD Vs. ASSISTANT COMMISSIONER (CT)	August 23, 2011
RAYAPPAN Vs. JAYARAMAN	February 2, 2011
RAYATHAL Vs. PERIYA KANNU	January 7, 2011
REACH IN THE NILGRIS Vs. JOINT SECRETARY TO THE GOVT OF INDIA NEW DELHI	January 31, 2011
REAL IMAGE MEDIA TECHNOLOGIES PRIVATE LIMITED HEAD-LEGAL P MURALI KRISHNA Vs. STATE	March 23, 2011
REETA LANKALINGAM Vs. COMMISSIONER CORPORATION OF CHENNAI	March 14, 2011
REGIONAL PROVIDENT FUND COMMISSIONER Vs. PRABHA BEVERAGES PRIVATE LTD	July 12, 2011
REGIONAL TRANSPORT AUTHORITY Vs. STATE TRANSPORT APPELLATE TRIBUNAL	August 25, 2011
REGISTRAR ADMINISTRATION MADURAI BENCH OF MADRAS HIGH COURT Vs. SECRETARY TO GOVERNMENT	March 4, 2011
RENGALAKSHMI EDUCATIONAL TRUST Vs. DAVID RAJ, REJENTHIRI, DHAYAMANI	August 18, 2011
RENUGA REFINERIES PRIVATE LTD Vs. DEPUTY COMMERCIAL TAX OFFICER-I	July 8, 2011
RENUKA Vs. VISWANATHAN	April 25, 2011
RESEARH FOUNDATION OF JAINOLOGY Vs. CENTRAL BOARD OF DIRECT TAXES DEPARTMENT OF REVENUE MINISTRY OF FINANCE GOVERNMENT OF INDIA	April 6, 2011
RESIDENTS OF KARAIMEDU NORTH STREET AND VENNARAIYANKULAM STREET Vs. SATHASIVAM	January 10, 2011
RETHINAM ALIAS RAJARETHINAM Vs. STATE INSPECTOR OF POLICE	July 14, 2011
RETHINAMMAL Vs. R SWAMINATHAN	January 7, 2011
RETIRED ALL INDIA RADIO STAFFS ARTISTS WELFARE ASSOCIATION Vs. UNION OF INDIA	April 26, 2011
REV FR CALLISTUS Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT	August 12, 2011
REV FR FRANCIS M VINCENT SECRETARY ST JUDES COLLAGE ST BARBARAS CHURCH RAMANTHURAI KANYAKUMARI DISTRICT Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION FORT ST GEORGE SECRETARIATE CHENNAI	April 27, 2011
REVATHI Vs. STATE OF TAMIL NADU	April 27, 2011
REVATHY Vs. SAVARIMUTHU	July 22, 2011
REVENUE BAR ASSOCIATION Vs. UNION OF INDIA	June 24, 2011
REVENUE DIVISIONAL OFFICER Vs. SENBAGAM AND ORS	February 1, 2011
REVENUE DIVISIONAL OFFICER Vs. M.S.A. IBRAHIM	January 28, 2011
REVENUE DIVISIONAL OFFICER (LAND ACQUISITION OFFICER), SIVAKASI Vs. AZHAGARSAMY AND ORS	November 22, 2011
RICA EMPLOYEES UNION Vs. DIRECTOR REGIONAL INSTITUTE OF CORRECTIONAL VELLORE	March 17, 2011
RIDDHI SIDDHI ENTERPRISE Vs. COMMISSIONER OF CUSTOMS SEAPORT IMPORTS	January 19, 2011
RISHI MATRICULATION HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMILNADU	June 28, 2011
RITA ENTERPRISES Vs. STATE OF TAMIL NADU	March 23, 2011
RM MYILVASAGAM Vs. DISTRICT COLLECTOR KANCHEEPURAM	April 29, 2011
RM SUBBIAH Vs. S RAMAKRISHNAN	December 14, 2011
RM VENKATACHALAM Vs. INDIAN BANK; ASSISTANT GENERAL MANAGER	August 24, 2011
ROBUSTAA (HYGLOW CAFE) REP BY ITS PARTNER N VISHAL KUMAR Vs. THE COMMISSIONER CORPORATION OF CHENNAI RIPON BUILDING & OTHERS	August 1, 2011
ROCK FIELDS MINING COMPANY Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING	April 21, 2011
ROHAN ANIRUDHA SEOLEKAR Vs. CUSTOMS	April 7, 2011
ROHINI HOLDINGS (P) LTD Vs. COMMISSIONER OF INCOME TAX	August 16, 2011
ROHINI HOLDINGS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX III NUNGAMBAKKAM HIGH ROAD	August 16, 2011
ROHINI MILLS PVT LTD Vs. ASSISTANT COMMISSIONER	March 16, 2011
ROJA Vs. G SANTHANAM	November 3, 2011
ROOPA STEAM CALENDARING WORKS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	March 15, 2011
ROSAMMAL MEMORIAL MINORITY COLLEGE OF EDUCATION Vs. MEMBER SECRETARY NATIONAL COUNCIL FOR TEACHER EDUCATION	April 6, 2011
ROSE FLOWER COMPANY PAPERS PRIVATE LTD Vs. COMMISSIONER SIVAKASI MUNICIPALITY	November 21, 2011
ROYAL IMAGES DIRECT MARKETING PVT LTD CHENNAI Vs. SPECIAL DEPUTY COMMERCIAL TAX OFFICER	June 23, 2011
ROYAL SUNDARAM ALLIANCE INS CO LTD Vs. AMANULLAH	March 1, 2011
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. VIJAYA	February 10, 2011
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD CHENNAI Vs. M PERUMAL	July 14, 2011
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. D MOSES	June 24, 2011
ROYAL SUNDARAM ALLIANCE INSURANCE SUNDARAM TOWERS WHITES ROAD CHENNAI Vs. S CHITRA	February 2, 2011
RT REV ARULDOSS Vs. MOSES THAMBI PILLAI	February 28, 2011
RUBAB BEGUM Vs. HAZARATH IMAM HUSSAIN WAKF	August 11, 2011
RUCHAK METALS Vs. STATE OF TAMIL NADU	February 2, 2011
RUKKAMMAL Vs. MOTTAIYAMMAL ALIAS GENGIAMMAL	February 3, 2011
RUKMANI Vs. SPECIAL COLLECTOR, (STAMPS) AND THE SUB-REGISTRAR	April 9, 2011
RUKMONI BOARDS PVT LTD Vs. DEPUTY COMMERCIAL TAX	March 22, 2011
RVS DENTAL COLLEGE AND HOSPITALS Vs. DENTAL COUNCIL OF INDIA	July 25, 2011
S A C ALAGAN Vs. ALL INDIA ISLAMIC FOUNDATION, CHENNAI AND ORS	November 8, 2011
S A FASLUDDIN Vs. S M A SIYAUDDIN	November 11, 2011
S A KHAN Vs. UNION OF INDIA	September 29, 2011
S A SENTHILKUMARAN Vs. DISTRICT COLLECTOR TIRUPUR DISTRICT	January 7, 2011
S ABDUL KADHER Vs. STATE OF TAMIL NADU	February 28, 2011
S ABUBACKER Vs. SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS	September 14, 2011
S AIYAPPAN PILLAI Vs. SPECIAL SECRETARY TO GOVERNMENT FINANCE TANDA I DEPARTMENT	November 23, 2011
S AKBAR ALI Vs. CHIEF EDUCATIONAL OFFICER, DISTRICT EDUCATIONAL OFFICER, CORRESPONDENT ILAYANGUDI HIGHER SECONDARY SCHOOL AND HEADMASTER ILAYANGUDI HIGHER SECONDARY SCHOOL	July 19, 2011
S AMIRTHALINGAM Vs. GOVERNMENT OF TAMILNADU	July 25, 2011
S ANAGHA Vs. GOVERNMENT OF PONDICHERRY	March 17, 2011
S ANAND ALIAS AKASH Vs. VANITHA VIJAYA KUMAR	March 21, 2011
S ANBALAGAN Vs. SECRETARY TO GOVERNMENT ANIMAL HUSBANDRY AND FISHERIES DEPARTMENT	October 20, 2011
S ANBAZHAGAN Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYAT	January 20, 2011
S ANNAMALAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION SALEM	April 19, 2011
S ANTONY Vs. M DHARMARAJ	January 4, 2011
S ANTONYSAMY Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT	November 10, 2011
S AROCKIA SAMY Vs. CHIEF EDUCATIONAL OFFICER, DINDIGUL EDUCATIONAL DISTRICT DINDIGUL	October 13, 2011
S ARULALAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	September 7, 2011
S ARULAMMAL Vs. P RENJAMONY	February 18, 2011
S ARULANANDAM Vs. DIRECTOR GENERAL OF POLICE	June 20, 2011
S ARUMUGAM Vs. CHAIRMAN MADRAS PORT TRUST	February 2, 2011
S ARUNACHALAM Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION AND COMMISSIONER, MELUR MUNICIPALITY	April 5, 2011
S ASAI ALANGARAM Vs. SECRETARY TO THE GOVERNMENT	February 2, 2011
S AYYASAMY Vs. SECRETARY TO THE GOVERNMENT, DEPARTMENT OF RURAL DEVELOPMENT	April 7, 2011
S BABU Vs. STATE	March 14, 2011
S BACKIARAJ Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	April 18, 2011
S BALAMURUGAN Vs. DIRECTOR OF MEDICAL	August 22, 2011
S BALASUBRAMANIAN Vs. SECRETARY TO GOVERNMENT OF INDIA	March 14, 2011
S BALASUBRAMANIAN Vs. B K KRISHNAMURTHY	February 11, 2011
S BALASUBRAMANIAN Vs. REVENUE DIVISIONAL OFFICER	July 5, 2011
S BANUMATHI Vs. K JANAKI AMMAL	September 19, 2011
S BASHEER AHAMED Vs. STATE OF TAMIL NADU AND ORS	February 25, 2011
S BASKAR Vs. S MICHEL	February 14, 2011
S BEGUM Vs. R PRAVEEN KUMAR	January 19, 2011
S BEMARAJAN Vs. SPECIAL OFFICER VSNL EMPLOYEES CO OPERATIVE HOUSING SOCIETY CHENNAI	March 4, 2011
S BHOOPATHY Vs. GOVT OF TAMIL NADU	September 12, 2011
S BHUVANESWARAN Vs. UNION OF INDIA, UNION TERRITORY OF PUDUCHERRY	November 9, 2011
S BHUVANESWARI Vs. CHAIRMAN PONDICHERRY INSTITUTE OF POST MATRIC TECHNICAL EDUCATION	June 7, 2011
S BHUVANESWARI Vs. GOVERNMENT OF PUDUCHERRY	February 18, 2011
S CHANDRA MOHAN Vs. STATE	April 6, 2011
S CHERAN Vs. REGIONAL LABOUR COMMISSIONER	April 26, 2011
S CHINNA DURAI Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	April 12, 2011
S CHITRA Vs. REGIONAL TRANSPORT AUTHORITY; SECRETARY REGIONAL TRANSPORT AUTHORITY-CUM REGIONAL TRANSPORT OFFICER	June 10, 2011
S CHITRARASAN Vs. STATE	February 28, 2011
S D IMPEX Vs. COMMISSIONER OF CUSTOMS	February 22, 2011
S D IMPEX Vs. COMMISSIONER OF CUSTOMS	June 7, 2011
S D MUHAIAH GOWDER Vs. C MARIMUTHU	January 18, 2011
S DANIEL EASTER RAJ Vs. JOINT DIRECTOR HIGHER SECONDARY SCHOOL EDUCATION	November 10, 2011
S DEVA ALIAS S SUNDALAIMUTHU Vs. DIRECTOR OF TOWN PANCHAYATS	July 14, 2011
S DEVARAJ Vs. SUPERINTENDING ENGINEER, TANGED CO, NAMAKKAL ELECTRICITY DISTRIBUTION CIRCLE, NAMAKKAL	December 23, 2011
S DHANAKOTTI Vs. PRINCIPAL CONSERVATOR OF FORESTS	April 19, 2011
S DHANALAKSHMI Vs. M K SATYANARAYANA RAO	November 15, 2011
S DHANALAKSHMI, N LOGAMPAL, S NARAYANAN Vs. S PRIYA, S BASKAR, S SARAVANAN @ SAMI SARAVANAN, T GOVINDASAMY CHETTIAR, N PERIYASAMY, N TAMILMANI	October 31, 2011
S DHANASEKARAN Vs. COMMANDANT 42 BN	January 4, 2011
S DHANAVEL Vs. STATE INSPECTOR OF POLICE	January 27, 2011
S DHANDAPANI Vs. SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF COMMUNICATIONS AND INFORMATION TECHNOLOGY	August 5, 2011
S DHIVAGAR Vs. DIRECTOR JAWAHARLAL INSTITUTE OF POSTGRADUATE MEDICAL EDUCATION AND RESEARCH	January 19, 2011
S DHIVAGAR AND ANR Vs. DIRECTOR, JAWAHARLAL INSTITUTE OF POSTGRADUATE MEDICAL EDUCATION AND RESEARCH (JBPMER) AND ANR	January 19, 2011
S DILIP RAJ Vs. SUB INSPECTOR OF POLICE	December 19, 2011
S DIVAKARAN Vs. DISTRICT COLLECTOR VELLORE	February 23, 2011
S DIVAKARAN Vs. REVENUE DIVISIONAL OFFICER	April 9, 2011
S DURAI Vs. STATE	August 17, 2011
S DURAIARASAN Vs. DIRECTOR OF SCHOOL EDUCATION	January 31, 2011
S DURAISAMY Vs. DISTRICT COLLECTOR, TRICHY AND TAHSILDAR, THOTTIYAM, TRICHY	November 1, 2011
S DURGESHWARAN Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND	November 11, 2011
S EDWIN Vs. GOVERNMENT OF INDIA	November 12, 2011
S ESWARI Vs. S KANNAMMAL, M SETHURAMAN, G AMUTHU LAKSHMI AND SHANMUGASUNDARI	November 12, 2011
S FLORET Vs. C MOHAN REDDY	January 5, 2011
S FRANCIS Vs. SUPERINTENDENT CENTRAL PRISON MADURAI	August 1, 2011
S FRANCIS Vs. JOINT DIRECTOR OF SCHOOL EDUCATION DPI COMPOUND CHENNAI	April 27, 2011
S G ANANDA Vs. SATHISHBABU	March 2, 2011
S G J NEW HOLLAND A DIVISION OF S G J MOTORS P LIMITED, J R JAYANTH Vs. CHECK POST OFFICER AND ASSISTANT COMMISSIONER (CT) (FAC)	March 4, 2011
S G RAJU Vs. RAJAMMAL	August 26, 2011
S G RAMALINGAM Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD	March 30, 2011
S GANESAN Vs. GOVERNMENT OF TAMIL NADU	March 11, 2011
S GANESAN Vs. DISTRICT MANAGER TASMAC LTD	January 12, 2011
S GANESAN AND ORS Vs. STATE OF TAMIL NADU	February 23, 2011
S GANESH Vs. COMMISSIONER OF TOWN PANCHAYATS	February 18, 2011
S GEETHA Vs. STATE OF TAMIL NADU	September 14, 2011
S GILDA MARY Vs. INSPECTOR OF POLICE, KARUNGAL POLICE STATION	December 23, 2011
S GIRINIVASA PRASAD Vs. STATE OF TAMIL NADU	December 20, 2011
S GNANASEKARAN Vs. ARCHEOLOGICAL SURVEY OF INDIA	January 25, 2011
S GOMATHI Vs. REGISTRAR BHARATHIAR UNIVERSITY AND PRINCIPAL P K R ARTS COLLEGE FOR WOMAN, MANAGED BY DHANDAPANI RURAL CHARITABLE TRUST	February 17, 2011
S GOPALAKRISHNAN Vs. VIJAYA PICTURES	July 25, 2011
S GOPI Vs. STATE OF TAMIL NADU	August 18, 2011
S GOVINDA RAO, SIVARAM RAO, HEAD MASTER (RETD ) Vs. DIRECTOR OF SCHOOL EDUCATION, DISTRICT ELEMENTARY	July 22, 2011
S GOVINDARASU Vs. REGIONAL TRANSPORT OFFICER	July 20, 2011
S GOVINDASAMY Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY	April 8, 2011
S GUNASEKARAN Vs. GOVERNMENT OF TAMIL NADU	June 14, 2011
S H JIFFRI KAREEM Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE JANPATH BHAWAN	June 7, 2011
S HANNAH DOTRIS Vs. ASSISTANT GENERAL MANAGER STATE BANK OF MYSORE	August 18, 2011
S HYMAVATHY Vs. S VENKATESWARA RAO	September 23, 2011
S I LANGOVAN Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT AND ORS	February 2, 2011
S INBARAJ Vs. STATE OF TAMILNADU	January 10, 2011
S IQBAL Vs. INSPECTOR GENERAL OF POLICE	January 5, 2011
S IYAPPAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD	November 30, 2011
S JACOB Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT	April 1, 2011
S JAFER ALI S/O M SAMSUDEEN Vs. VICE CHANCELLOR, MANONMANIAM SUNDARANAR UNIVERSITY; REGISTRAR, MANONMANIAM SUNDARANAR UNIVERSITY; R MURUGESAN; THEANIKASALAM; I SUNDARAPANDI	August 9, 2011
S JAGANATHA PANDIAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	April 1, 2011
S JALAJAKUMARI Vs. SUPERINTENDING ENGINEER PURCHASE AND ADMINISTRATION SALEM DISTRICT	July 14, 2011
S JANAKIRAMAN Vs. PRESIDING OFFICER LABOUR COURT	April 19, 2011
S JAYAKUMAR Vs. STATE OF TAMIL NADU	March 31, 2011
S JAYAKUMAR Vs. KEPSIKALA	December 20, 2011
S JAYARAM Vs. SAMAYAMOORTHY I A S DISTRICT COLLECTOR TIRUPPUR	February 28, 2011
S JAYARAMAN Vs. ENGINEER IN CHIEF WRO AND CHIEF ENGINEER GENERAL PUBLIC WORKS DEPARTMENT	March 23, 2011
S JEGADEESAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY CHENNAI	April 28, 2011
S JEYAKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD CHENNAI	August 2, 2011
S JOHNSON DAVID GNANARAJ Vs. ASSISTANT COMMISSIONER OF LABOUR	February 28, 2011
S JOSEPH SELVARAJ Vs. GOVERNMENT OF TAMILNADU	June 7, 2011
S K JANAKIRAMAN Vs. SECRETARY TO GOVERNMENT	July 13, 2011
S K MANICKAM Vs. MINOR PRAGADEESAN	February 3, 2011
S K MOHAMMED KASIM Vs. KADAR IBRAHIM ROWTHER AND SONS	February 11, 2011
S K RAJENDRAN Vs. K SAKTHIVEL	June 6, 2011
S K SABAPATHY Vs. TAMIL NADU ELECTRICITY BOARD	December 1, 2011
S K SARAVANAN Vs. GOVERNMENT OF TAMIL NADU	August 10, 2011
S K SINGH Vs. DIRECTOR GENERAL COAST GUARD HEADQUARTERS	September 20, 2011
S K SOMASUNDARAM Vs. ASSISTANT DIRECTOR OF LAND SURVEY RECORDS	July 14, 2011
S K SWAMY AND COMPANY Vs. UNION OF INDIA	August 16, 2011
S K VENKATESAN Vs. PRESIDING OFFICER LABOUR COURT	April 19, 2011
S KAJAMOHIDEEN Vs. TENKASI MUNICIPALITY AND ORS	November 18, 2011
S KALEESHWARAN Vs. SECRETARY TO GOVERNMENT	January 22, 2011
S KAMALANATHAN Vs. REGIONAL TRANSPORT AUTHORITY SIVAGANGAI	January 25, 2011
S KAMATCHI Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD CHENNAI	June 21, 2011
S KANDASAMY Vs. K KALIMUTHU	August 17, 2011
S KANDASAMY Vs. STATE OF TAMILNADU	January 19, 2011
S KANJANA Vs. COLLECTOR THENI DISTRICT	June 22, 2011
S KANNAMBAL Vs. DIRECTOR OF COLLEGE EDUCATION, OFFICE OF DIRECTOR OF COLLEGE EDUCATION	August 24, 2011
S KANNAMMAL Vs. A RAJAGOPALA CHETTIAR	April 11, 2011
S KANNAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI	February 2, 2011
S KANNAN Vs. STATE BY THE INSPECTOR OF POLICE	February 21, 2011
S KANNIAPPAN Vs. STATE OF TAMIL NADU	April 9, 2011
S KARIKALAN Vs. GOVERNMENT OF TAMIL NADU	April 19, 2011
S KARNAN Vs. COMMISSIONER CORPORATION OF MADURAI AND THE REGISTRAR OF BIRTHS AND DEATHS MADURAI CORPORATION	March 23, 2011
S KARTHIKEYAN Vs. DISTRICT MANAGER TASMAC ERODE	March 11, 2011
S KARUNAMOORTHY Vs. CHAIRMAN	April 8, 2011
S KARUNANIDHI Vs. DISTRICT COLLECTOR DISTRICT COLLECTORATE	February 22, 2011
S KARUNANITHI Vs. ARASU RUBBER CORPORATION LTD	August 26, 2011
S KARUPPANA GOUNDAR Vs. SUPERINTENDENT OF POLICE, DINDIGUL	December 7, 2011
S KARUPPUCHAMY Vs. SPECIAL COMMISSIONER AND TRANSPORT COMMISSIONER CHENNAI	July 29, 2011
S KARUPPUSAMY Vs. DIRECTOR THE DIRECTORATE OF ELEMENTARY SCHOOL EDUCATION CHENNAI	January 5, 2011
S KASTHURI Vs. DIRECTOR OF ELEMENTARY EDUCATION, DPI COMPLEX, COLLEGE ROAD, CHENNAI	October 18, 2011
S KATHIRESAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES KILPAUK CHENNAI	June 15, 2011
S KATHIROLI Vs. GOVERNMENT OF INDIA	September 16, 2011
S KAVITHA Vs. STATE OF TAMIL NADU	June 29, 2011
S KENNADY Vs. ANDAMMAL, SETHURAMAN AND KANNAN	November 12, 2011
S KHADAR BATCHA Vs. STATE OF TAMIL NADU	September 27, 2011
S KIRUTHIKA Vs. STATE OF TAMIL NADU	January 7, 2011
S KOMALAVALLI Vs. REGISTRAR CO OPERATIVE HOUSING SOCIETY	April 28, 2011
S KOSALAN Vs. P LAKSHMI	December 23, 2011
S KOTHANDARAMAN Vs. UNION OF INDIA THROUGH ITS SECRETARY NEW DELHI	April 9, 2011
S KOUSALYA Vs. DIVISIONAL ACCOUNTANT ANNA NAGAR DIVISION	August 17, 2011
S KRISHNAKUMAR Vs. STATE OF TAMILNADU	August 4, 2011
S KRISHNAKUMAR Vs. V ARUMUGHAM	February 17, 2011
S KRISHNAMURTHY Vs. STATE OF TAMILNADU REPRESENTED BY THE SECRETARY CHENNAI	June 30, 2011
S KRISHNAPILLAI AND ORS Vs. STATE OF TAMIL NADU AND ORS	August 5, 2011
S KUMAR Vs. STATE BY INSPECTOR OF POLICE	July 13, 2011
S KUMARESAN Vs. DIRECTOR OF AGRICULTURE, TAMIL NADU AGRICULTURE DEPARTMENT	July 12, 2011
S KUNASEKARAN Vs. S THEIVENDRAN	October 14, 2011
S KUPPUSAMY Vs. DIRECTOR OF COLLEGIATE EDUCATION	December 8, 2011
S LAKHSMI Vs. P J VALSAMMA	February 17, 2011
S LAKSHMANAN Vs. S PALANI	November 25, 2011
S LAKSHMANAN Vs. COMMANDANT TSP IX BATTALION AND ORS	March 1, 2011
S LAKSHMI Vs. R SEKAR	July 5, 2011
S LAWRENCE VISUVASAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER KARUR	February 10, 2011
S LINGESWARAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE COIMBATORE	June 8, 2011
S LOGANATHAN Vs. TAMIL NADU AGRICULTURAL UNIVERSITY	May 12, 2011
S LOGANATHAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	January 12, 2011
S LOGANATHAN DECEASED L INDIRANI Vs. ASSISTANT COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION	April 21, 2011
S LUCY PAUL, W/O SURESH BRIGHT, B T ASSISTANT, HACKER MEMORIAL HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	July 4, 2011
S M ABUBACKER Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	March 9, 2011
S M ABUL BARAKATH Vs. HEADMASTER CUM CORRESPONDENT	April 12, 2011
S M AYESATH FATHIMA Vs. COMMISSIONER AND SECRETARY LOCAL ADMINISTRATIOIN GOVERNMENT OF TAMILNAU CHENNAI	March 14, 2011
S M BALASUBRAMANIAN Vs. TAHSILDAR, REVENUE DIVISIONAL OFFICE, DISTRICT REVENUE OFFICER AND ASSISTANT DIRECTOR	August 2, 2011
S M DEENADAYALAN Vs. UNION OF INDIA	January 25, 2011
S M JAFFAR MOHIDEEN Vs. E FATHIMA	January 5, 2011
S M JOTHIRAMALINGAM VIRUDHUNAGAR DISTRICT Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU COMMERCIAL TAXES AND REGISTRATION DEPARTMENT CHENNAI	July 13, 2011
S M NASEEMA PARVEEN Vs. DIRECTOR DIRECTOR OF COLLEGIATE EDUCATION	January 22, 2011
S M OMAR Vs. ZACKARIA THOMAS	February 1, 2011
S M S TRADERS Vs. OFFICIAL LIQUIDATOR OF THE HIGH COURT MADRAS AS THE OFFICIAL LIQUIDATOR IN SOUTH INDIA VISCOSE INDUSTRIES LIMITED SIVIL	November 23, 2011
S M SUNDARAM Vs. COMMISSIONER OF INCOME TAX TAMIL NADU II CHENNAI	November 17, 2011
S M SYED MOHAMMED BUHARI Vs. SUB REGISTRAR DISTRICT REGISTRAR CADRE TRIPLICANE CHENNAI	December 9, 2011
S MADHAVAN Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION GOVT ESTATE	December 8, 2011
S MAGESWARI Vs. SECRETARY TO GOVERNMENT SOCIAL WELFARE AND NOON MEAL SCHEME DEPARTMENT GOVERNMENT OF TAMIL NADU CHENNAI	April 19, 2011
S MAHALINGAM Vs. CHAIRMAN AND MANAGING DIRECTOR THE TAMIL NADU HANDLOOM WEAVERS CO OPERATIVE SOCIETIES LTD CHENNAI	February 17, 2011
S MAHALINGAM Vs. REGIONAL MANAGER AND ORS	February 17, 2011
S MAHARAJA Vs. COMMISSIONER OF POLICE TIRUNELVELI CITY TIRUNELVELI DISTRICT	December 23, 2011
S MALA Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH	August 8, 2011
S MALARKANNI M B B S , HOSPITAL SUPERINTENDENT Vs. STATE OF TAMIL NADU	October 19, 2011
S MALLISHKUMAR Vs. REGIONAL TRANSPORT AUTHORITY AND ORS	June 10, 2011
S MANI Vs. DIRECTOR GENERAL OF POLICE	February 14, 2011
S MANIMOHAN Vs. K K SUBRAMANIAM	December 13, 2011
S MANISEKARAN Vs. DIVISIONAL RAILWAY MANAGER	June 22, 2011
S MANJULA Vs. DISTRICT COLLECTOR; CHILD DEVELOPMENT PROJECT OFFICER; K SANGEETHA	March 2, 2011
S MANONMANI Vs. DISTRICT REVENUE OFFICER	August 26, 2011
S MATHIARASAN Vs. K KALAIMANI	July 26, 2011
S MOHAMED MOHIDEEN Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI	January 25, 2011
S MOHAMMED HANIFA Vs. FATHIMA BIVI	January 28, 2011
S MOHAN Vs. COMMISSIONER COIMBATORE MUNICIPAL CORPORATION	April 8, 2011
S MOHAN Vs. DEPUTY COMMISSIONER OF LABOUR	April 26, 2011
S MOHAN KUMAR Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	April 12, 2011
S MOHANDOSS Vs. DIRECTOR LOCAL FUND AUDIT	February 3, 2011
S MOHANRAJ Vs. STATE OF TAMIL NADU	July 18, 2011
S MOOKIAH Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER; SECRETARY, EDWARD MEMORIAL MIDDLE SCHOOL AND K JEYARAMAN	January 28, 2011
S MUNIYASAMY Vs. GOVERNMENT OF INDIA	October 29, 2011
S MURALI KUMAR Vs. SELVAMANI & ANOTHER	March 4, 2011
S MURUGAN Vs. CHAIRMAN TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD	June 6, 2011
S MURUGAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING), DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING) AND THE SPECIAL OFFICER, SATTANKULAM TALUK CO-OPERATIVE HOUSING SOCIETY LTD	March 22, 2011
S MURUGANANTH Vs. SUPERINTENDENT OF POLICE	January 31, 2011
S MURUGESAN Vs. COMMISSIONER DEPARTMENT OF GEOLOGY AND MINES	February 4, 2011
S MURUGESAN Vs. SECRETARY TO GOVERNMENT	December 14, 2011
S MUTHIAH Vs. CHAIRMAN SLUM CLEARANCE BOARD	January 24, 2011
S MUTHURAJAN Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL INVESTIGATION CIRCLE SALEM	August 10, 2011
S MUTHUREVATHI Vs. SECRETARY TO GOVERNMENT FAMILY WELFARE DEPARTMENT SECRETARIAT CHENNAI	August 1, 2011
S MYLATHAL Vs. N AYYASAMY	February 8, 2011
S N LEATHER EXPORTS Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES	March 23, 2011
S N PALANISAMY Vs. STATE BY INSPECTOR OF POLICE	June 22, 2011
S N SELVARAJ Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	April 21, 2011
S N SURESHBABU Vs. LATHA	June 21, 2011
S N THIAGARAJAN Vs. COMMISSIONER CORPORATION OF CHENNAI CHENNAI	June 15, 2011
S N THIAGARAJAN Vs. COMMISSIONER CORPORATION OF CHENNAI	October 31, 2011
S N VISWAM Vs. S SURESH	June 23, 2011
S NAGARAJ Vs. SUB COLLECTOR HOSUR	August 2, 2011
S NAGARAJAN Vs. UNION OF INDIA	April 26, 2011
S NAGARAJAN Vs. INSPECTOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD	March 22, 2011
S NAGARATHINAM Vs. GOVT OF TAMILNADU	January 7, 2011
S NAGAVALLI Vs. ELECTION OFFICER AND COMMISSIONER	August 22, 2011
S NAHOMI Vs. COMMISSIONER, DIRECTORATE OF STATIONERY AND PRINTING AND TAMIL SELVI	August 2, 2011
S NALINAKUMARI Vs. STATE OF TAMILNADU	April 27, 2011
S NALLASAMY Vs. STATE BY THE INSPECTOR OF POLICE	May 26, 2011
S NALLTHAMBI Vs. JAYA	April 12, 2011
S NARAYANAPPA Vs. SAMPANGI RAMAYYA & OTHERS	March 15, 2011
S NATARAJAN Vs. REGIONAL TRANSPORT AUTHORITY PERAMBALUR	June 29, 2011
S NAVSHATH MOHAMMED Vs. RANI KATHIJA	July 6, 2011
S NEDUNCHEZHIAN Vs. SPECIAL COMMISSIONER AND THE TRANSPORT COMMISSIONER CHEPAUK	April 27, 2011
S P BALAKRISHNAN Vs. COLLECTOR OF CHENGELPET	April 5, 2011
S P KAMALAKANNAN Vs. REGISTRAR THE TAMIL NADU DR M G R MEDICAL UNIVERSITY CHENNAI	June 22, 2011
S P MUTHU RAMAN Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU SECRETARIAT FORT ST GEORGE CHENNAI	November 30, 2011
S P PUGALENDI Vs. SUPERINTENDENT OF POLICE TRICHY DISTRICT	December 7, 2011
S P RAJAPANDIAN Vs. SENIOR INTELLIGENCE OFFICER	June 7, 2011
S P SAKTIVELU Vs. STATE OF TAMIL NADU	March 23, 2011
S P SANKARA NARAYANAN Vs. R PRABHAKARAN	February 28, 2011
S P SELVAM Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT	February 15, 2011
S P SHANMUGAM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	September 30, 2011
S P SHANTHI Vs. GOVERNMENT OF TAMIL NADU	February 15, 2011
S P TRANSPORTS Vs. GENERAL MANAGER TAMIL NADU	June 23, 2011
S PACKIAM Vs. STATE OF TAMILNADU	January 3, 2011
S PALANI Vs. STATE OF TAMIL NADU	August 23, 2011
S PALANIKUMAR Vs. REGIONAL TRANSPORT OFFICER MADURAI SOUTH	January 3, 2011
S PALANISAMY Vs. SPECIAL COMMISSIONER OF SOCIAL WELFARE	August 2, 2011
S PANDIAN Vs. R V FINANCE	June 13, 2011
S PAPPA Vs. STATE OF TAMIL NADU	August 12, 2011
S PARVATHAVARTHINI Vs. K UTHIRAM PILLAI	November 16, 2011
S PERIANDY Vs. UNION TERRITORY OF PUDUCHERRY	April 27, 2011
S PERUMAL Vs. DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYATS	April 21, 2011
S PETER Vs. DISTRICT EDUCATIONAL OFFICER THUCKALAY	February 28, 2011
S PONMANI Vs. STATE OF TAMILNADU	February 2, 2011
S PONNAIYAN Vs. V S RETHINAKUMARI	August 16, 2011
S POOCHENDU Vs. DR T S SRIDHAR I A S THE SECRETARY TO GOVERNMENT	December 22, 2011
S PRABAKAR Vs. IT EXPRESSWAY LIMITED	March 21, 2011
S PRABHUDOSS Vs. BRANCH MANAGER INDIAN BANK PONNAI BRANCH	February 17, 2011
S PRAMILA Vs. DIRECTOR GENERAL OF POLICE, STATE OF TAMIL NADU	March 1, 2011
S PUSHPA Vs. PORUR PANCHAYAT	June 24, 2011
S PUSHPARAJ Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER CUDDALORE	October 13, 2011
S R AGAMUTHU PILLAI Vs. S R NATARAJAN DIED	February 18, 2011
S R G THAYAL Vs. SECRETARY TO GOVERNMENT	February 25, 2011
S R JABARAJ Vs. T N GOPAL DEAD	September 30, 2011
S R JAYARAMAN Vs. C JOTHIRLINGAM	March 3, 2011
S R KANNAN Vs. MARKADARASI CHIT FUNDS MADRAS LTD	March 7, 2011
S R M HIGHER SECONDARY SCHOOL Vs. CHIEF EDUCATIONAL OFFICER	June 24, 2011
S R M JAYARAMAN Vs. ASSISTANT ENGINEER OPERATION AND MAINTENANCE	February 22, 2011
S R M TRANSPORTS INDIA PRIVATE LIMITED Vs. TRANSPORT COMMISSIONER CHEPAUK	January 28, 2011
S R MOHANDOSS Vs. EXECUTIVE ENGINEER THANJAVUR	July 1, 2011
S R NARAYANAMURTHY Vs. COMMISSIONER I/C SATHYAMANGALAM MUNICIPALITY ERODE DISTRICT	March 14, 2011
S R SELVAM, P ASOKAN Vs. P MARKANDAN	September 7, 2011
S R TRUST Vs. S RAMESH	August 17, 2011
S RADHA Vs. SECRETARY TO GOVERNMENT	February 24, 2011
S RADHIKA Vs. V VIJAYAPRAKASH	July 19, 2011
S RAGHAVAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD	January 21, 2011
S RAGHUNATHAN Vs. STATE OF TAMIL NADU	February 4, 2011
S RAJ GANESH Vs. DIRECTOR GEOLOGY AND MINING VILLUPURAM DISTRICT	July 15, 2011
S RAJA MOHAMMED Vs. GOVERNMENT OF TAMIL NADU	June 15, 2011
S RAJA SOUNDARAPANDIAN Vs. PRINCIPAL SECRETARY HIGHER EDUCATION DEPARTMENT	February 24, 2011
S RAJAGOPAL Vs. STATE OF TAMIL NADU	May 12, 2011
S RAJALAKSHMI Vs. TAHSILDAR VANUR TALUK	April 25, 2011
S RAJAMANI Vs. DIRECTOR OF SCHOOL EDUCATION	April 8, 2011
S RAJAMANI Vs. GOVERNMENT OF TAMIL NADU	March 18, 2011
S RAJAMANICKAM Vs. SECRETARY TO GOVERNMENT	August 22, 2011
S RAJAN Vs. SECRETARY DEPARTMENT OF AYUSH NEW DELHI	March 9, 2011
S RAJANIKANTH Vs. STATE BY STATION HOUSE OFFICER	June 27, 2011
S RAJANIKANTH Vs. C THIRUMAGAL	June 27, 2011
S RAJAPANDIAN Vs. DIRECTORATE OF TECHNICAL EDUCATION CHENNAI	March 7, 2011
S RAJASEKARAN Vs. JOINT DIRECTOR GOVERNMENT STATIONERY AND PRINTING DEPARTMENT	June 24, 2011
S RAJAVELU Vs. GOVERNMENT OF TAMILNADU	April 26, 2011
S RAJENDRAN Vs. STATE	April 29, 2011
S RAJENDRAN Vs. COMMISSIONER OF POLICE MADURAI CITY	June 27, 2011
S RAJKANNU Vs. DISTRICT MANAGER TIRUPPUR	June 23, 2011
S RAMACHANDRAN Vs. STATE OF TAMIL NADU	February 11, 2011
S RAMAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU	June 7, 2011
S RAMAKRISHNAN Vs. COMMISSIONER CORPORATION OF CHENNAI	April 19, 2011
S RAMAKRISHNAN RAO Vs. B CHANDRAKANTHA	January 25, 2011
S RAMALAKSHMI Vs. UNION OF INDIA	December 21, 2011
S RAMANATHAN Vs. R JAMBULINGAM, KOKILAMBAL	October 18, 2011
S RAMANI Vs. MANAGING TRUSTEE CHENNAI	August 10, 2011
S RAMASAMI Vs. GOVERNMENT OF TAMIL NADU	March 25, 2011
S RAMASAMY Vs. DEPUTY COMMERCIAL TAX OFFICER ATTUR	June 23, 2011
S RAMASAMY Vs. CHIEF ENGINEER AGRICULTURAL ENGINEERING CHENNAI	March 10, 2011
S RAMDOSS Vs. CENTRAL WAREHOUSING CORPORATION	September 26, 2011
S RAMESH Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	February 7, 2011
S RAMKUMAR Vs. STATE	February 15, 2011
S RASOOL MOHIDEEN Vs. BASHYAM REDDY AND CO	March 1, 2011
S RASU(DIED) Vs. LABOUR COURT AND MANAGEMENT, T STANES AND COMPANY LIMITED	July 5, 2011
S RATHINAM Vs. A PONNUSAMY	November 15, 2011
S RATHINASABABATHY Vs. S GAJAGANAPATHY	March 9, 2011
S RATHINASAMY Vs. PALANISAMY	January 10, 2011
S RAVICHANDRAN Vs. DIRECTOR TAMIL NADU TOURISM DEPARTMENT	January 6, 2011
S REVATHI Vs. GOVERNMENT OF TAMIL NADU	March 11, 2011
S RIYAS @ RIYAZUDEEN Vs. R RAJA	December 7, 2011
S RM PL SUBRAMANIAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	September 12, 2011
S ROBERT Vs. THIRU MUTHUVEERA GANAPATHY THE DIRECTOR OF COLLEGIATE EDUCATION CHENNAI	February 3, 2011
S S ABDUL KHUDDUS AZAMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	March 29, 2011
S S ANANDARAJA Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	April 26, 2011
S S D SPINNING MILLS LTD Vs. CHAIRMAN, TAMILNADU ELECTRICITY BOARD	August 12, 2011
S S KARIKALAN Vs. STATE	March 8, 2011
S S KULANDAISAMY Vs. ASSISTANT CHIEF MANAGER HOTEL	June 6, 2011
S S NEELAMEGAM Vs. R JEYAPAL	March 1, 2011
S S P WASHING Vs. RADHA LAKSHMI	November 23, 2011
S S SAMATH ALI Vs. U CHENNIAH	September 5, 2011
S S SEETHAVASAN Vs. GOVERNMENT OF TAMIL NADU	August 3, 2011
S SACHIDANANDAM Vs. D KUGAN	April 29, 2011
S SADASIVAM Vs. GOVERNMENT OF TAMIL NADU	March 28, 2011
S SAHIRA BANU Vs. SUPERINTENDENT OF POLICE, THANJAVUR DISTRICT	December 19, 2011
S SAMBASIVAM Vs. ADDL DIRECTOR GENERAL OF POLICE SOUTH ZONE HYDERABAD	September 8, 2011
S SANDIRA Vs. CHAIRMAN PONDICHERRY INSTITUTE OF POST MATRIC TECHNICAL EDUCATION	January 7, 2011
S SANKARA KUMARASAMY PANDIAN Vs. DISTRICT COLLECTOR	January 20, 2011
S SANKARAPANDIAN Vs. SECRETARY TO THE GOVERNMENT	March 22, 2011
S SANTOSH Vs. ASSISTANT REGISTRAR OF COMPANIES	February 22, 2011
S SARALA Vs. GOVERNMENT OF TAMIL NADU	July 19, 2011
S SARANGAPANI Vs. M ARIVUKODI	February 9, 2011
S SARASWATHI Vs. GOVERNMENT OF TAMIL NADU	July 25, 2011
S SARAVANAN Vs. R SELVAKUMAR	January 7, 2011
S SAROJINI AMMAL Vs. PRESIDENT OF MADURAI DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MADURAI	March 18, 2011
S SASISIVANANDAM Vs. DISTRICT COLLECTOR	October 12, 2011
S SATHYA KUMAR Vs. STATE OF TAMIL NADU	August 16, 2011
S SATHYANARAYANAN Vs. TAMIL NADU ELECTRICITY BOARD CHENNAI	June 22, 2011
S SEKAR Vs. JUNIOR ENGINEER CONSTRUCTION I TAMIL NADU ELECTRICITY BOARD	January 27, 2011
S SEKARAN Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION	March 15, 2011
S SELVAKUMAR Vs. SUPERINTENDENT OF POLICE	June 8, 2011
S SELVAKUMAR Vs. NAGARANI CHITFUNDS (PVT.)LTD., REP. BY ITS	October 13, 2011
S SELVAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	March 22, 2011
S SELVAM Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	June 7, 2011
S SELVAM Vs. STATE DRUGS INSPECTOR	June 16, 2011
S SELVAM Vs. PRESIDENT SAIDAPET CO OPERATIVE PRIMARY AGRICULTURE AND RURAL DEVELOPMENT BANK LTD	March 23, 2011
S SELVAM Vs. COMMANDANT 28 BN C R P F	August 24, 2011
S SELVAMANI S/O SAMIADIAN Vs. STATE OF TAMIL NADU	July 6, 2011
S SELVARAJ Vs. DISTRICT COLLECTOR	July 26, 2011
S SEMMEL Vs. STATE BY THE INSPECTOR OF POLICE	February 22, 2011
S SENGODA GOWNDER Vs. DISTRICT COLLECTOR	March 21, 2011
S SETHULINGAM POOSARI Vs. S R M RAMAMURTHI POOSARI	February 21, 2011
S SHAIK ABDULLAH Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION CHEPAUK	November 4, 2011
S SHANKARA PANDIAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	April 25, 2011
S SHANMUGAM Vs. DISTRICT COLECTOR KARUR	April 5, 2011
S SHANMUGASUNDARAM Vs. S MURUGAMANICKAM	March 11, 2011
S SHANMUGAVELAYUTHAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	June 7, 2011
S SHANMUGHAM Vs. R NALLASAMY	January 4, 2011
S SHANTHA Vs. CHIEF JUDICIAL MAGISTRATE COIMBATORE	April 25, 2011
S SHANTHI Vs. SUB REGISTRAR DISTRICT REGISTRATION OFFICE VILLUPURAM DISTRICT	January 27, 2011
S SHEIK KADHER HUSSAIN, S SHEIK SIKKANDAR, S SHEIK FAROOQ MOHAMMED Vs. K SOWKATH, A AHMADHULLA	October 13, 2011
S SHIVASHANKAR Vs. SIVABAKKIAM MUTHUSAMY TRUST	January 12, 2011
S SIVABALAN Vs. DEPUTY SUPERINTENDENT OF POLICE	January 19, 2011
S SIVAKUMAR Vs. SECRETARY TO GOVERNMENT OF TAMILNADU TRANSPORTS DEPARTMENT	March 15, 2011
S SIVAPRAKASH Vs. BRANCH MANAGER INDIAN BANK KURINJIPADI BRANCH	September 26, 2011
S SORNAVELU CO OPERATIVE SUB REGISTRAR THAIYUR ADI DRAVIDAR CO OPERATIVE SALT PRODUCTION AND SALES SOCIETY LTD Vs. SALT COMMISSIONER GOVERNMENT OF INDIA	October 10, 2011
S SRIDEVI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	June 7, 2011
S SRIJITH Vs. R V S DENTAL COLLEGE AND HOSPITALS KUMARANKOTTAM CAMPUS KANNANPALAYAM	April 6, 2011
S SRINIVASAN Vs. G D SELVARAJ	October 28, 2011
S SUBATHRA Vs. GOVERNMENT OF TAMIL NADU	April 9, 2011
S SUBBIAH Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER	January 7, 2011
S SUBBURANI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT	November 10, 2011
S SUBRAMANI PETITIONER Vs. INCOME TAX SETTLEMENT COMMISSION; COMMISSIONER OF INCOME TAX; INCOME TAX OFFICER AND THE INCOME TAX OFFICER	February 24, 2011
S SUBRAMANIAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, ASSISTANT ELEMENTARY EDUCATIONAL OFFICER AND SECRETARY, HINDU MIDDLE SCHOOL	June 16, 2011
S SUBRAMANIAN Vs. DIRECTOR OF DRUG CONTROL	August 9, 2011
S SUBRAMANIAN Vs. LIFE INSURANCE CORPORATION OF INDIA	April 12, 2011
S SUBRAMANIAN Vs. UNIVERSITY OF MADRAS	September 14, 2011
S SUBRAMANIAN Vs. STATE OF TAMIL NADU	December 15, 2011
S SUGUMAR Vs. VIJAYARAGHAVAN	June 16, 2011
S SUNDAR Vs. CHIEF ENGINEER HIGHWAYS GENERAL	September 14, 2011
S SUNDAR Vs. STATE OF TAMIL NADU	December 22, 2011
S SUNDARARAJ Vs. STATE	April 5, 2011
S SUNDARARAJAN Vs. DISTRICT COLLECTOR SALEM DISTRICT	February 1, 2011
S SUNDARI Vs. S PERIYASAMY	October 31, 2011
S SURENDRANATH Vs. AIR INDIA LIMITED	June 6, 2011
S SURESH Vs. GENERAL MANAGER, CANARA BANK	August 4, 2011
S SUYAM PRAKASAM Vs. SECRETARY TO GOVERNMENT	March 22, 2011
S SWARNA Vs. S MUKANCHAND BOTHRA	April 29, 2011
S SYED ABUBAKKAR Vs. SARDHAR	February 17, 2011
S SYED SADICK Vs. A M ADHIL BADUSHA	March 18, 2011
S TAJUDEEN Vs. S V SAMBANDAN	March 2, 2011
S THANGARAJ Vs. D SOUNDARARAJAN	January 5, 2011
S THANGASAMY Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 28, 2011
S THANGAVEL Vs. V KUPPUSAMY	June 21, 2011
S THARANI KIRTHIKA Vs. REGISTRAR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY	September 7, 2011
S THAVAMANI Vs. G SATHYAMOORTHY	July 19, 2011
S THAVAUMUTHU Vs. STATE OF TAMIL NADU	February 10, 2011
S THILAGAVATHI Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT	March 23, 2011
S THIRUGNANASAMBANDAM Vs. P KALIYAPERUMAL	September 9, 2011
S THIRUMALAIAPPAN Vs. SECRETARY TO GOVERNMENT	October 11, 2011
S THIRUNAVUKARASU Vs. STATE OF TAMIL NADU	January 6, 2011
S THIRUNAVUKKARASAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY CHENNAI	August 22, 2011
S THOMSON Vs. DIRECTOR GENERAL OF POLICE CHENNAI	November 30, 2011
S ULAGANATHAN Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS	June 9, 2011
S UMA MAHESWARI AND S ANANTHAKUMAR Vs. JOINT DIRECTOR OF MEDICAL SERVICES	November 10, 2011
S UMAMAHESWARI Vs. EXECUTIVE OFFICER SURIYAMPALAYAM PANCHAYAT	March 16, 2011
S USHA Vs. GENERAL MANAGER SOUTHERN RAILWAY	February 11, 2011
S V ARUNACHALAM Vs. ASSISTANT REGISTRAR OF COMPANIES	November 24, 2011
S V GOPALAKRISHNAN NAIR Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT	November 4, 2011
S V MATHA PRASAD Vs. BHARAT PETROLEUM CORPORATION LIMITED	March 24, 2011
S V RAMAKRISHNAN Vs. P R SETHURAMAN	September 28, 2011
S V S AUTO INVESTMENT Vs. INSPECTOR OF POLICE VEPPANKUPPAM POLICE STATION	December 1, 2011
S V SIVALINGA NADAR AND SONS Vs. UNION OF INDIA	February 23, 2011
S V SUNDARAM Vs. T NAGARAJA NEDUVANDA	March 4, 2011
S V TRANSPORT SERVICES Vs. DEPUTY GENERAL MANAGER I/C L/C CHENNAI	April 28, 2011
S VADAMALAIYAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT	January 22, 2011
S VADIVEL Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	June 7, 2011
S VAIKUNDAM Vs. STATE OF TAMIL NADU REP BY THE PRINCIPAL COMMISSIONER	July 15, 2011
S VAIRAPALAM Vs. EXECUTIVE OFFICER	November 9, 2011
S VAIRAVAN Vs. DISTRICT COLLECTOR SIVAGANGAI DISTRICT	January 22, 2011
S VAITHEKI Vs. CHIEF EDUCATIONAL OFFICER	December 22, 2011
S VALAYAPATHY Vs. G BERNARDSHA SAMUEL	October 29, 2011
S VANISHREE Vs. G HARIKUMAR	March 22, 2011
S VASANTHA Vs. DIRECTOR OF MEDICAL EDUCATION	March 9, 2011
S VASANTHA Vs. COMMISSIONER, COMMISSIONER OFFICE, HINDU RELIGIOUS, CHARITABLE ENDOWMENT	November 1, 2011
S VASIKARAN Vs. INCOME TAX OFFICER CHENNAI	June 8, 2011
S VELAMMAL Vs. STATE OF TAMIL NADU	November 16, 2011
S VELAYUDHAM Vs. STATE OF TAMIL NADU	February 28, 2011
S VELMAIL Vs. DISTRICT COLLECTOR TUTICORIN DISTRICT	January 27, 2011
S VENKATESAN Vs. GOVERNMENT OF TAMIL NADU	March 28, 2011
S VENUGOPAL Vs. SECRETARY TO GOVERNMENT CHENNAI	March 18, 2011
S VETRIVEL Vs. TAMIL NADU ADVOCATES ASSOCIATION	March 21, 2011
S VETRIVEL Vs. TAMIL NADU ADVOCATES ASSOCIATION	April 9, 2011
S VIJAYALAKSHMI Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT NEW DELHI & ANOTHER	September 9, 2011
S VIJAYALAKSHMI Vs. S SENTHILKUMAR	January 7, 2011
S VIJAYARAGHAVAN Vs. SELLAPPAPPA KEERAN	April 12, 2011
S VIJAYLAKSHMI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT P AR DEPARTMENT SECRETARIAT	November 25, 2011
S VISWANATHAN Vs. DISTRICT COLLECTOR	July 1, 2011
S VISWANATHAN AND ORS Vs. STATE OF TAMIL NADU	February 9, 2011
S YAMUNADEVI Vs. ILLAMPARUTHI	January 28, 2011
S YASODHA PRIMARY TEACHER TAMIL Vs. CHAIRMAN ATOMIC ENERGY EDUCATION SOCIETY REGD	August 17, 2011
S YASODHA, PRIMARY TEACHER, ATOMIC ENERGY CENTRAL SCHOOL I (PRIMARY) Vs. CHAIRMAN, SECRETARY, CHIEF ADMINISTRATIVE OFFICER GOVT OF INDIA ATOMIC ENERGY EDUCATION SOCIETY (REGD) AN AUTONOMOUS BODY UNDER DEPARTMENT OF ATOMIC ENERGY GOVERNMENT OF INDIA AND N K DAS PREVIOUS CHIEF ADMINISTRATIVE OFFICER AND PRINCIPAL	August 17, 2011
S. GANDHI Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE VELLORE DISTRICT VELLORE	August 18, 2011
S. HAMMED FATHIMAL Vs. ASSISTANT DIRECTOR DRUGS CONTROL TIRUNELVELI ZONE TIRUNELVELI	July 5, 2011
S. PARAMESWARI AND OTHERS Vs. DENIS LOURDUSAMY, REP. BY POWER AGENT, VINCENT	August 19, 2011
S. SIVASUBRAMANIAN Vs. N. CHINNASAMY AND SENNIAPPA GOUNDER	September 8, 2011
S. SUNDARAPANDIAN Vs. THE TAMIL NADU MINERALS LTD., REP. BY ITS CHAIRMAN AND THE PROJECT OFFICER, THE TAMIL NADU MINERALS LTD.	July 6, 2011
S. VELARMATHI Vs. UNION SECRETARY TO GOVERNMENT OF INDIA	August 18, 2011
S.S. DURAI PANDIAN Vs. S.S. PANDIAN	December 14, 2011
S.V. CYCLE STORES Vs. COMMERCIAL TAX OFFICER	June 10, 2011
SAARG RR INDIA LIMITED REP BY ITS AUTHORISED SIGNATORY S RAMABADHRAN Vs. CHAIRMAN AND MANAGING DIRECTOR OIL AND NATURAL GAS CORPORATION LIMITED	August 25, 2011
SABANAYAGAM Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	April 18, 2011
SABAPATHY Vs. SHANTHANALAKSHMI	June 29, 2011
SADHANA SRIDHAR Vs. REGIONAL TRANSPORT OFFICER	February 28, 2011
SAGAR COPIER Vs. COMMISSIONER OF CUSTOMS	June 16, 2011
SAHELI EXPORT PRIVATE LTD Vs. THE JOINT ELECTRICITY REGULATORY COMMISSION FOR THE STATE OF GOA AND UNION TERRITORIES & OTHERS	April 12, 2011
SAHITHI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	February 28, 2011
SAI BABA ENTERPRISES, REP BY ITS PROPRIETOR, KASHYAP RAMCHANDER Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORTS) AND ORS	February 28, 2011
SAI GRAPHICS Vs. COMMISSIONER OF CUSTOMS	February 28, 2011
SAI GRAPHICS Vs. COMMISSIONER OF CUSTOMS	June 14, 2011
SAI GRAPHICS SYSTEMS Vs. COMMISSIONER OF CUSTOMS	April 27, 2011
SAI REGENCY POWER CORPORATION PRIVATE LTD Vs. GOVERNMENT OF TAMIL NADU	July 1, 2011
SAI SOLUTIONS Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORTS), AND ORS	February 2, 2011
SAI SOLUTIONS Vs. COMMISSIONER OF CUSTOMS	June 17, 2011
SAI SRI SARASWATHY CONSTRUCTION P LTD Vs. ARIYAKUDI KASI VISWANATHAN CHETTIAR TRUST	September 21, 2011
SAI SRI SARASWATHY CONSTRUCTION P LTD Vs. ARIYAKUDI KASI VISWANATHAN CHETTIAR TRUST	March 10, 2011
SAID FAROUK Vs. STATE OF TAMIL NADU	November 15, 2011
SAIFUDEEN BHARMAL Vs. STATE	June 23, 2011
SAIRAM AGENCIES Vs. COMMISSIONER OF CUSTOMS; ADDITIONAL COMMISSIONER OF CUSTOMS, DIRECTOR GENERAL OF FOREIGN TRADE	March 16, 2011
SAIRAM SHIPPING SCIENCE INSTITUTE Vs. INDIAN MARITIME UNIVERSITY	October 14, 2011
SAIVAPRAKASA VIDHYASALAI EDUCATIONAL AND CHARITABLE TRUST Vs. DIRECTOR OF ELEMENTARY EDUCATION	August 30, 2011
SAKKUBAI Vs. RENU	September 20, 2011
SAKKUBAI Vs. KADIRVELU	June 17, 2011
SAKRAMALLUR PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD SAKRAMALLUR POST Vs. S GOWTHAMAN	October 19, 2011
SAKTHI Vs. M SUNDARARAJ	June 30, 2011
SAKTHI Vs. KARUPPAIAH, VEERAN AND MUNIYANDI	August 29, 2011
SAKTHI ALIAS SHINY USHA Vs. D MANOHARAN M S TIRUNELVELI	March 31, 2011
SAKTHI BLUE METALS Vs. DISTRICT COLLECTOR	February 28, 2011
SAKTHI CONTAINERS PVT AND ORS Vs. TAMIL NADU ELECTRICITY BOARD AND ORS	March 4, 2011
SAKTHI ENTERPRISES Vs. TAMIL NADU ELECTRICITY BOARD	August 9, 2011
SAKTHI ENTERPRISES Vs. DEPUTY COMMISSIONER	March 2, 2011
SAKTHI FINANCE LTD Vs. K SELVARAJ	March 16, 2011
SAKTHI SUGARS LIMITED Vs. DEPUTY COMMISSIONER	April 26, 2011
SAKTHIDEVI Vs. STATE	April 7, 2011
SAKTHIVEL Vs. MUTHU	April 25, 2011
SALASAR CORPORATION Vs. COMMISSIONER OF CUSTOMS CHENNAI	June 29, 2011
SALASAR CORPORATION REP BY ITS PROPRIETOR ASHOK RANDER Vs. COMMISSIONER OF CUSTOMS AND; DEPUTY COMMISSIONER OF CUSTOMS (DEPB)	June 8, 2011
SALASAR CORPORATION REP BY ITS PROPRIETOR, ASHOK RAND Vs. COMMISSIONER OF CUSTOMS AND ORS	May 18, 2011
SALEM SHAHARSHA MAKKAN MAJID TRUST BOARD Vs. TAMIL NADU WAKF BOARD CHENNAI	February 10, 2011
SALEM SPICES PRIVATE LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	July 21, 2011
SALEM TEXTILES LIMITED Vs. AUTHORISED OFFICER	January 6, 2011
SALEM TEXTILES LTD Vs. SIMPSON AND GENERAL FINANCE CO LTD	April 20, 2011
SALILA BALAKRISHNAN Vs. DIRECTOR GENERAL NATIONAL INSTITUTE OF FASHION TECHNOLOGY MINISTRY OF TEXTILES GOVERNMENT OF INDIA	December 21, 2011
SAMBANDAM DECEASED Vs. SRI DHARMAPURAM ADHEENAM MADAM	March 29, 2011
SAMBANDAM DIED Vs. NATARAJA CHETTIAR	December 20, 2011
SAMBUNAYAGI Vs. S K MANICKAM	March 28, 2011
SAMINTHAN Vs. PONNAMMAL	July 27, 2011
SAMPATHKUMAR Vs. P SELVARAJ	February 1, 2011
SAMPATHRAJ JAIN FINANCE Vs. STATE Ï¿½	January 4, 2011
SAMUEL ABRAHAM Vs. V NAMMALVAR	September 12, 2011
SAN CONSTRUCTION COMPANY (PVT.) LTD. Vs. STATE OF TAMIL NADU	June 10, 2011
SANCO TRANS LIMITED Vs. UNION OF INDIA	February 8, 2011
SANDHYA HOTELS P LTD Vs. COMMISSIONER OF CUSTOMS	February 23, 2011
SANDIYAGU Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, DINDIGUL DISTRICT, DINDIGUL	December 14, 2011
SANGEETH TEXTILES LTD Vs. COTTON CORPORATION OF INDIA LIMITED	September 30, 2011
SANGILIMUTHU Vs. SUPERINTENDENT OF POLICE PUDUKKOTTAI	July 5, 2011
SANGU KNIT LANDS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 2, 2011
SANJAY GUPTA Vs. CORPORATION OF CHENNAI	April 1, 2011
SANJAY KUMAR BAGRECHA Vs. STATE BY THE INSPECTOR OF POLICE	April 29, 2011
SANJAY PINTO Vs. A KAMARAJ	October 18, 2011
SANJAYKUMAR CHORDIA Vs. MAHAVEER AND COMPANY HUF	March 2, 2011
SANKAR Vs. STATE BY INSPECTOR OF POLICE	March 25, 2011
SANKAR CHEMICAL LIME Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	November 12, 2011
SANKARAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD. MADURAJ	August 16, 2011
SANKARAVELSAMY Vs. PAUL VANNAM	December 16, 2011
SANMINA SCI THOZHILALAR SANGAM Vs. COMMISSIONER OF LABOUR	June 6, 2011
SANNASI Vs. THE ELECTION OFFICER (BLOCK DEVELOPMENT OFFICER) BETHANAICKENPALAYAM PANCHAYAT UNION SALEM DISTRICT & OTHERS	March 3, 2011
SANTHAKUMAR Vs. STAR EARTH MOVERS	February 15, 2011
SANTHANAKRISHNAN AND K SANTHANAKARUPPASAMY Vs. DIRECTOR OF COLLEGIATE EDUCATION, COLLEGE ROAD, NUNGAMBAKKAM, CHENNAI	October 12, 2011
SANTHI Vs. STATE	June 6, 2011
SANTHI CASTINGS WORKS Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 28, 2011
SANTHI PRABHA Vs. GOVERNMENT OF TAMILNADU	July 15, 2011
SARA PACKAGING Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	September 7, 2011
SARAH ENTERPRISES Vs. COMMERCIAL TAX OFFICER	March 17, 2011
SARAH NURSING COLLEGE Vs. REGISTRAR TAMIL NADU DR M G R MEDICAL UNIVERSITY CHENNAI	April 20, 2011
SARAH VIJAYALAKSHMI Vs. DR J D DEVADATTA	January 1, 2011
SARAH VIJAYALAKSHMI Vs. J D DEVADATTA	January 28, 2011
SARALA AMMAL Vs. ELAYANTHANGUDI OKKUR NAGARATHAR SANGAM EXECUTIVE TRUSTEES, K T MOHAN AND K D R CHOCKALINGAM CHETTIAR	August 3, 2011
SARANGAPANI Vs. KALIDOSS	April 25, 2011
SARASWATHI Vs. THAYAMMAL	February 2, 2011
SARASWATHI CHEMICALS Vs. BALMER LAWRIE AND COMPANY LTD	March 22, 2011
SARASWATHY Vs. BABU	December 13, 2011
SARAVAN Vs. STATE	December 19, 2011
SARAVANA AGENCIES Vs. ASSISTANT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	February 17, 2011
SARAVANAN Vs. STATE	January 6, 2011
SARAVANAN Vs. SUBRAMANIYA MUDALIYAR	November 21, 2011
SARAVANAN Vs. RAJKUMAR	September 28, 2011
SAREN AGENCY Vs. HINDUSTAN PETROLEUM CORPORATION LTD	November 10, 2011
SARGUNAM ALIAS MAHALAKSHMI Vs. V NARAYANAN	March 25, 2011
SAROJA Vs. REGIONAL PASSPORT OFFICER	April 26, 2011
SAROJA AMMAL Vs. RANGASAMY KOUNDER	September 14, 2011
SAROJINI BEHUM Vs. CHAIRMAN, NUCLEAR POWER CORPORATION OF INDIA LTD	August 19, 2011
SAROJINI KITTU AND CHANDRALEKHA Vs. LAND COMMISSIONER (L REF ) AND ORS	June 7, 2011
SARPUDEEN Vs. PITCHAI	January 20, 2011
SASIKALA Vs. WILSON D DOSS	March 15, 2011
SASIKUMAR @ SASI Vs. STATE OF TAMILNADU	August 25, 2011
SASTHA NAGAR MANAI NILA SONTHAKKARAGAL SANGAM Vs. STATE OF TAMIL NADU	April 27, 2011
SATHIAVANI Vs. CHIEF ELECTORAL OFFICER OF TAMIL NADU AND PRINCIPAL SECRETARY TO GOVERNMENT	April 7, 2011
SATHISH Vs. REVENUE DIVISIONAL OFFICER AND INSPECTOR OF POLICE	June 29, 2011
SATHISHKUMAR Vs. DISTRICT COLLECTOR AND TAHSILDAR	April 12, 2011
SATHIYAMURTHY Vs. R PAVUNAMBAL	July 25, 2011
SATISH KUMAR Vs. STATE OF TAMIL NADU	November 16, 2011
SATTI PARADESI SAMADHI Vs. M SAKUNTALA (DIED) & OTHERS	November 9, 2011
SAVITHRI Vs. M/S KARUNYA EDUCATIONAL TRUST	April 29, 2011
SAVITRI LEASING AND FINANCE LTD Vs. M/S SPENCERS RETAIL LIMITED	April 5, 2011
SAVORIT LIMITED REPRESENTED BY ITS CHAIRMAN CUM MANAGING DIRECTOR Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED	February 10, 2011
SAY LEATHERS Vs. ASSISTANT COMMISSIONER	March 23, 2011
SAYED ASEN Vs. STATE	November 3, 2011
SBG DISTRIBUTORS PRIVATE LIMITED Vs. DIRECOTR OF CUSTOMS, CENTRAL BOARD OF CUSTOMS AND EXCISE	April 21, 2011
SCHERING-PLOUGH LTD , (A SWISS COMPANY) WEYSTRASSE 20 P O BOX CH-6000 LUCERNE 6 SWITZERLAND Vs. INTELLECTUAL PROPERTY APPELLATE BOARD, AND ASSISTANT CONTROLLER OF PATENTS & DESIGNS, GOVERNMENT OF INDIA, PATENT OFFICE	December 8, 2011
SCM SILKS P LIMITED Vs. ASSISTANT COMMISSIONER CT ERODE	June 29, 2011
SDB CISCO INDIA LIMITED MADRAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE VI 1 MADRAS	November 23, 2011
SEA ANGEL REALTORS PVT LTD Vs. POWER GRID CORPORATION OF INDIA LTD	June 15, 2011
SEA SHELLS REALTORS PVT LTD Vs. POWER GRID CORPORATION OF INDIA LTD	July 1, 2011
SEARCH CORPORATION Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED	September 12, 2011
SEBASTHIAN Vs. SHAKUL HAMEED	March 8, 2011
SEBASTIAN Vs. R PRABAKARAN AND ORS	March 4, 2011
SECRETARY BALAKRISHNAVILAS AIDED PRIMARY SCHOOL Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION	March 4, 2011
SECRETARY COIMBATORE VASAVI TRUST Vs. K KARUPPASAMY	January 21, 2011
SECRETARY DEVASAGAYAM CHETTIAR MIDDLE SCHOOL Vs. REXLINE MARY AND DISTRICT ELEMENTARY EDUCATIONAL OFFICER	December 21, 2011
SECRETARY GENERAL MANAGER CENTRAL COOPERATIVE BANK LTD Vs. S KAMALAVENI SUNDARAM	April 12, 2011
SECRETARY ST JOSEPHS COLLEGE Vs. STATE OF TAMIL NADU	February 23, 2011
SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION Vs. J THAMIZHISAI	February 1, 2011
SECRETARY TO GOVERNMENT Vs. M PALANI	January 18, 2011
SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE Vs. S RITA MARY	July 19, 2011
SECRETARY TO GOVERNMENT, FINANCE (PENSION) DEPARTMENT AND TREASURY OFFICER Vs. M ANNALAKSHMI	January 18, 2011
SECRETARY, GENERAL MANAGER, MANAGING DIRECTOR AND GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION; MUTHUKRISHNAN Vs. MUTHUKRISHNAN, SECRETARY, TRANSPORT DEPARTMENT AND LABOUR COURT; SECRETARY, GENERAL MANAGER, MANAGING DIRECTOR AND GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION	July 1, 2011
SECRETARY, PREM VIDYASALAI MIDDLE SCHOOL, SOLAIYALAGUPURAM Vs. STATE OF TAMIL NADU	December 23, 2011
SEEMA MEHRA Vs. AMITHA	November 24, 2011
SEEMA SCARIA Vs. TAMILNADU PUBLIC SERVICE COMMISSION	August 29, 2011
SEENIAMMAL Vs. STATE OF TAMIL NADU	December 9, 2011
SEETHA LAKSHMI Vs. STATE REP BY THE INSPECTOR OF POLICE	April 7, 2011
SEKAR Vs. STATE	September 12, 2011
SEKAR Vs. SIVAKUMARAN	April 7, 2011
SEKAR Vs. STATE BY INSPECTOR OF POLICE	March 10, 2011
SEKAR PANDIAN Vs. SECRETARY,ARULMIGU COURTALANATHA SWAMY THIRUKOVIL	December 1, 2011
SELF FINANCING PRIVATE TEACHER TRAINING INSTITUTES ASSOCATION REGD Vs. STATE OF TAMIL NADU	April 12, 2011
SELIN RAJA ALIAS MARIA SELIN RAJ Vs. LAWRENCE ALIAS LAWRENCE ANTONIA	December 9, 2011
SELLAMUTHU Vs. STATE	July 21, 2011
SELLAMUTHU GOUNDER Vs. EXECUTIVE ENGINEER AND ORS	March 29, 2011
SELLAPPAN ALIAS PAVADAI RAJAN Vs. STATE BY THE STATION HOUSE OFFICER	April 27, 2011
SELLARAJ Vs. RESIDENTS OF UMA NAGAR	August 18, 2011
SELVAKUMAR Vs. MUNIAPPAN	April 21, 2011
SELVAKUMAR Vs. SUBRAMANI	November 23, 2011
SELVAKUMAR Vs. STATE BY THE INSPECTOR OF POLICE	March 8, 2011
SELVAM Vs. STATE	November 18, 2011
SELVAM Vs. STATE	December 8, 2011
SELVAM ALIAS KARUPPUSAMY Vs. STATE	March 17, 2011
SELVAM EXPORTS PVT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE IV(4)	July 12, 2011
SELVAM MODERN RICE MILL Vs. MANAGING DIRECTOR TAMILNADU CIVIL SUPPLIES CORPORATION	June 21, 2011
SELVAMANI Vs. STATE	April 5, 2011
SELVAN Vs. AZHAGAN	March 25, 2011
SELVARAJ Vs. INSPECTOR OF POLICE	March 28, 2011
SELVARAJ & ORS Vs. STATE REPRESENTED BY INSPECTOR OF POLICE KOODANKULAM POLICE STATION	February 10, 2011
SELVARANI Vs. JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS(ADMN )DEPARTMENT; INSPECTOR OF POLICE; MUTHAIAH; JEGANNATHAN	August 12, 2011
SELVARANI Vs. SUPERINTENDENT OF POLICE	October 12, 2011
SELVI Vs. STATE BY INSPECTOR OF POLICE	March 18, 2011
SELVI Vs. A SARASWATHY	March 2, 2011
SELVI J JAYALALITHAA Vs. CENTRAL BUREAU OF INVESTIGATION	September 30, 2011
SELVI THIRUVARUR TALUK AND DISTRICT Vs. DIRECTOR GENERAL OF POLICE CHENNAI	July 8, 2011
SENGODA GOUNDAR Vs. ARUNACHALAM	February 3, 2011
SENIOR ADMINISTRATIVE OFFICER Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	April 26, 2011
SENIOR MANAGER P UNION BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT CHENNAI	April 26, 2011
SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA Vs. GENERAL SECRETARY MADRAS PORT UNITED LABOUR UNION	August 18, 2011
SENNAMMAL Vs. LAND COMMISSIONER	June 7, 2011
SENTHAMARAI CONSTRUCTIONS MADURAI Vs. COMMISSIONER OF INCOME TAX MADURAI	June 20, 2011
SENTHIL Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH CHENNAI	January 22, 2011
SENTHIL EDUCATION SOCIETY Vs. MEMBER SECRETARY NATIONAL COUNCIL FOR TEACHER EDUCATION WING II	March 4, 2011
SENTHIL KUMAR Vs. PAY AND ACCOUNT OFFICE INCHARGE TREASURY OFFICER	July 20, 2011
SENTHILKUMAR Vs. STATE	December 22, 2011
SETTU Vs. STATE	October 19, 2011
SHAIK HUSSAIN Vs. ZONAL OFFICER CHENNAI CORPORATION	March 2, 2011
SHAMSHAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	April 27, 2011
SHANKAR Vs. MRS DHANABAKKIYAM	July 27, 2011
SHANMUGA NADAR Vs. JAGADAMBAL	February 7, 2011
SHANMUGAM Vs. HEMA	January 20, 2011
SHANMUGAM Vs. GOVERNMENT OF TAMIL NADU	September 19, 2011
SHANMUGAM Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE DISTRICT VIGILANCE AND ANTI COR RUPTION KRISHNAGIRI	April 18, 2011
SHANMUGAM Vs. PRESIDING OFFICER, LABOUR COURT, MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION	August 22, 2011
SHANMUGAM Vs. STATE	August 17, 2011
SHANMUGASUNDARAM Vs. STATE	July 27, 2011
SHANMUGATHAMMAL Vs. GURUNATHAN	March 9, 2011
SHANMUGATHAMMAL, PONNAMMAL AND MUTHUKUMAR ALIAS MURUGIAH Vs. GURUNATHAN, THANGAMMAL (DIED) AND RAJESWARI	March 29, 2011
SHANTHA Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT	December 19, 2011
SHANTHA Vs. AMACHUR POOTHURAJA TEMPLE TRUST	December 15, 2011
SHANTHI LOGANATHAN Vs. COLLECTOR THIRUVANNAMALAI DISTRICT THIRUVANNAMALAI	September 22, 2011
SHANTHI PUGHAZENTHI Vs. UNION OF INDIA	November 15, 2011
SHANTI EXIM PVT LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	June 30, 2011
SHANTILAL GADHIYA Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 4, 2011
SHAPRE INFOTECH INDIA LTD Vs. T KANNAN	February 23, 2011
SHARADHA SHANKAR Vs. COMMISSIONER OF POLICE	February 17, 2011
SHARMILA Vs. ADDITIONAL SECRETARY, GOVERNMENT OF INDIA	August 22, 2011
SHARP TOOLS (PUMP DIVISION), REP BY ITS MANAGING PARTNER, K R PARTHIBAN Vs. ASST COMMISSIONER (EPCG),; COMMISSIONER OF CUSTOMS (EXPORT),; CHIEF MANAGER, STATE BANK OF INDIA, INDUSTRIAL FINANCE BRANCH AND; JOINT DIRECTOR OF FOREIGN TRADE, MINISTRY OF COMMERCE, UNION OF INDIA (UOI)	February 3, 2011
SHASHI DEVI DHANUKA Vs. CHIEF MANAGER GUDUVANCHERI	January 25, 2011
SHATHURUDEEN Vs. STATE BY INSPECTOR OF POLICE	April 9, 2011
SHEELA RANI TEXTILES LIMITED Vs. SRI ANJANEYA COTTON MILLS PRIVATE LIMITED	September 19, 2011
SHEELA RANI TEXTILES LIMITED Vs. UNION OF INDIA	August 3, 2011
SHEIK MOHAMED ALI Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS P1 DEPARTMENT	October 20, 2011
SHEILA CINE ARTS Vs. GEMINI PICTURES CIRCUITS PRIVATE LIMITED	May 5, 2011
SHEILA PACKAGING INDUSTRIES Vs. ASSISTANT COMMISSIONER (CT)	April 6, 2011
SHIFA HOUSING (P) LTD ; M K M MOHAMED SHAFI; M AYSHA DOWLATH Vs. SANKARANARAYANAN SWAMI	August 25, 2011
SHIPPING SERVICES Vs. CUSTOMS EXCISE AND SERVICE TAX	April 19, 2011
SHIV SAKTHI TRADERS Vs. COMMERCIAL TAX OFFICER	June 23, 2011
SHIV SHAKTHI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	April 11, 2011
SHIV SHANTI EXIM PVT LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	July 1, 2011
SHIV SHANTI EXIM PVT LTD Vs. COMMISSIONER OF CUSTOMS	January 20, 2011
SHIV SHANTI EXIM PVT LTD Vs. COMMISSIONER OF CUSTOMS	February 25, 2011
SHIV SHANTI EXIM PVT LTD Vs. COMMISSIONER OF CUSTOMS AND DEPUTY COMMISSIONER OF CUSTOMES (DEPB)	April 26, 2011
SHIV SHANTI EXIM PVT LTD Vs. COMMISSIONER OF CUSTOMS	June 30, 2011
SHIVA Vs. JAYASHREE SHANKAVARAM	March 28, 2011
SHIVAJI RAJA T BHOSLE Vs. DISTRICT COLLECTOR, DIRECTOR THANJAVUR MAHARAJA SERFOJIS,	August 29, 2011
SHIVENDRA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	June 16, 2011
SHOLINGUR TEXTILE LTD Vs. TAMIL NADU ELECTRICITY BOARD	June 17, 2011
SHREE AMBIKA SUGARS LIMITED Vs. ASSISTANT COMMISSIONER	November 8, 2011
SHREE GANESH STEEL ROLLING MILLS LIMITED Vs. COMMISSIONER OF CUSTOMS SEAPORT IMPORT CUSTOM HOUSE CHENNAI	August 2, 2011
SHREE GANESH STEEL ROLLING MILLS LTD Vs. ASSISTANT COMMISSIONER	March 4, 2011
SHREE LATHA AGENCIES Vs. RAMNATH AND CO P LTD	January 22, 2011
SHREE LATHA AGENCIES REP BY ITS PARTNER K SUBRAMANIAN & ANOTHER Vs. RAMNATH & CO P LTD REP BY ITS MANAGING DIRECTOR N VENKATESWARAN	January 22, 2011
SHREE MAHA GANESHA VIDYASALA MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION	April 20, 2011
SHREE RAJESHWARI MILLS LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 17, 2011
SHREE SAIRAM AGENCIES Vs. COMMISSIONER OF CUSTOMS	March 16, 2011
SHREEPAL SILK AND SAREES Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL SOUTH ZONAL BENCH	April 26, 2011
SHRI DURGA LODGE PVT LTD Vs. FEDERAL LLOYD CORPORATION LTD	June 17, 2011
SHRI KRISHNA SMELTERS LTD Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD	April 1, 2011
SHRIRAM CAPITAL LTD Vs. COMMERCIAL TAXES OFFICER	March 21, 2011
SHUGANTH TELECOM CONTRACTOR Vs. ADDITIONAL COMMISSIONER AND BHARAT SANCHAR NIGAM LIMITED (A GOVT OF INDIA ENTERPRISE) REP BY ITS GENERAL MANAGER	June 9, 2011
SIDCO NAGAR WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	February 28, 2011
SIDDHA GOUNDER Vs. PALANI GOUNDER	March 3, 2011
SIGAPPIAMMAL Vs. NATARAJAN POOSARI	November 1, 2011
SIGMA BYTE COMPUTERS PVT LTD Vs. COMMERCIAL TAX OFFICER	April 26, 2011
SIKORA KNITS P LTD Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMILNADU LIMITED	September 12, 2011
SILAMPAYEE Vs. PRINCIPAL ACCOUNTANT GENERAL A AND E	July 4, 2011
SILVER SAND MINES AND MINERALS Vs. STATE OF TAMIL NADU	January 28, 2011
SILVER SPRING SPINNER (INDIA) Vs. STATE OF TAMIL NADU	August 11, 2011
SIMPLEX INFRASTRUCTURE LIMITED Vs. ASSISTANT COMMERCIAL TAX	April 28, 2011
SIMPLEX INFRASTRUCTURES LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER	March 17, 2011
SIMTA CLEAR COAT PVT LTD COIMBATORE Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES CHENNAI	January 31, 2011
SINGARAVELU Vs. MANAGING DIRECTOR OFFICE AT THALAMUTHU NATARAJAN MAALIGAI CHENNAI	June 7, 2011
SINGARAVELU Vs. REGISTRAR, AGRO ENGINEERING SERVICE,	January 27, 2011
SIRUMALAI PAZHATHOTTA VIVASYIGAL SANGAM Vs. STATE OF TAMIL NADU	July 13, 2011
SIRUVADI MOSQUE WAKF; M SIRAJUDDIN SAYEED Vs. TAMILNADU WAKF BOARD	December 20, 2011
SITCO AIEMA TOWER WELFARE ASSOCIATION Vs. OFFICIAL LIQUIDATOR	April 8, 2011
SIVA Vs. MURALI	March 31, 2011
SIVA LEATHERS PRIVATE LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	August 19, 2011
SIVA SHANMUGAM Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF EDUCATION SCHOOL FORT ST GEORGE CHENNAI	November 3, 2011
SIVABAGIYAM Vs. ANBANANDAN	April 6, 2011
SIVAKASI HINDU NADAR URAVINMURAI MAGAMAI FUND BY ITS SECRETARY Vs. S PRAKASAM	September 26, 2011
SIVAKUMAR Vs. SECRETARY P AND AR DEPARTMENT	April 27, 2011
SIVAKUMAR ALAIS J K RITHEESH Vs. V SATHIAMOORTHY	February 28, 2011
SIVAKUMAR TEXTILES Vs. DEBT RECOVERY APPELLATE TRIBUNAL	December 20, 2011
SIVAKUMARAN Vs. SUBRAMANI GOUNDER	June 17, 2011
SIVAMANI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT	December 13, 2011
SIVAMOHAN Vs. JAYABALAN	September 19, 2011
SIVASAKTHI WOOD WORKS Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 25, 2011
SIVASANKARAN Vs. THANKAYYAN	January 7, 2011
SIWALIK MATRICULATION AND HIGHER SECONDARY SCHOOL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	September 20, 2011
SKYLARK AIR CONDITIONING PVT LTD Vs. APPELLATE DEPUTY COMMISSIONER	March 8, 2011
SKYLARK OFFICE MACHINES Vs. COMMISSIONER OF CUSTOMS AND ORS	February 4, 2011
SLEEK TEXTILE INDUSTRIES LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER	August 26, 2011
SMT P LEELARATHINAM Vs. P E SRINIVASAN	November 21, 2011
SNEHAVALLI TEXTILES LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER KARAIKUDI	March 31, 2011
SNOWCEM PAINTS REP BY ITS FACTORY MANAGER P RAJU Vs. SUPERINTEDENT OF POLICE AND ORS	February 4, 2011
SNP VENTURES PRIVATE LIMITED Vs. REVENUE DIVISIONAL OFFICER	February 2, 2011
SOCIETY FOR SOCIAL EDUCATION AND RESEARCH Vs. ADVISER EANDT MT NEW DELHI	March 1, 2011
SOCIETY OF THE FRANCISCAN SISTERS OF ST JOSEPH Vs. STATE OF TAMIL NADU	September 7, 2011
SOLAI Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT	January 19, 2011
SOLAVAIAMMAL Vs. EZHUMALAI GOUNDAR	November 16, 2011
SOLIDAIRE INDIA LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	September 28, 2011
SOLOGUARD MEDICAL DEVICES PVT LTD Vs. TAMIL NADU ELECTRICITY BOARD	January 21, 2011
SOLOMON MATRICULATION SCHOOL, DR SOLOMON COMPOUND, NAZARETH, TUTICORIN DISTRICT Vs. CHIEF EDUCATIONAL OFFICER, TUTICORIN DISTRICT, DISTRICT ELEMENTARY EDUCATIONAL OFFICER	October 11, 2011
SOMA THAMILARVAN Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYATS TIRUVARUR DISTRICT	September 29, 2011
SOMASUNDARAM Vs. INDIAN OIL CORPORATION	November 30, 2011
SOMASUNDARAM MILLS (PVT ) LTD Vs. UNION OF INDIA	November 18, 2011
SONA RAJENDRA SPINNERS P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 27, 2011
SONI HOSPITAL Vs. ARUN BALAKRISHNAN IYER	March 11, 2011
SONNY GEORGE Vs. COMMISSIONER ST THOMAS MOUNT PANCHAYAT UNION CHITLAPAKKAM CHENNAI	July 1, 2011
SONTEX ROLLED BANDAGE WORKS Vs. MANAGING DIRECTOR TAMILNADU MEDICAL SERVICES CORPORATION LTD	April 6, 2011
SONU MARKETING Vs. ASSISTANT COMMERCIAL TAX OFFICER	February 15, 2011
SOOSAI MICHAEL PETER Vs. BALATHASAR	February 21, 2011
SOU SUNDARAMOORTHI Vs. COMMISSIONER OF POLICE	March 21, 2011
SOUNDARARAJAN Vs. STATE	June 8, 2011
SOUNDARARAJAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PUBIC WORKS DEPARTMENT; ENGINEER-IN-CHIEF, WATER RESOURCES ORGANIZATION, PUBLIC WORKS DEPARTMENT; CHIEF ENGINEER, WATER RESOURCES ORGANIZATION, PUBLIC WORKS DEPARTMENT; EXECUTIVE ENGINEER, WATER RESOURCES ORGANIZ	January 27, 2011
SOUTH ARCOT VALLALAR DISTRICT MAZDOOR UNION Vs. PRESIDING OFFICER	March 18, 2011
SOUTH INDIA ASSEMBLIES OF GOD Vs. DISTRICT COLLECTOR KANNIYAKUMARI DISTRICT	August 4, 2011
SOUTH INDIA BEARING COMPANY Vs. STATE OF TAMIL NADU	June 10, 2011
SOUTH INDIA CASHEW NUT MANUFACTURERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	January 22, 2011
SOUTHERN ALLOY FOUNDRIES PVT LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	December 20, 2011
SOUTHERN EXPLOSIVES COMPANY PVT LTD Vs. GULF OIL CORPORATION LIMITED	September 19, 2011
SOUTHERN RAILWAY EMPLOYEES CONGRESS UNION Vs. DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAY	January 25, 2011
SOWDUN BIVI Vs. STATE OF TAMIL NADU	November 9, 2011
SPECIAL OFFICER Vs. JOINT COMMISSIONER OF LABOUR	October 13, 2011
SPECIAL OFFICER Vs. T SANKAR	June 14, 2011
SPECIAL OFFICER Vs. MARIMUTHU	March 14, 2011
SPECIAL OFFICER AMBUR CO OPERATIVE SUGAR MILLS Vs. SPECIAL OFFICER VELLORE DISTRICT CO OPERATIVE CENTRAL BANK	November 8, 2011
SPECIAL OFFICER ATOMIC ENERGY EMPLOYEES CONSUMER COOPERATIVE STORES LTD Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES	May 11, 2011
SPECIAL OFFICER CENTRAL CO OPERATIVE BANK LTD DHARMAPURI Vs. S KANNAN	February 18, 2011
SPECIAL OFFICER PALANI AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LIMITED Vs. APPELLATE AUTHORITY, DEPUTY COMMISSIONER OF LABOUR AND C SIVAKUMAR	July 7, 2011
SPECIAL OFFICER SALEM COOPERATIVE SUGAR MILLS Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	October 31, 2011
SPECIAL OFFICER STATE BOODHAN BOARD Vs. VELLAYAMMAL	January 18, 2011
SPECIAL OFFICER THORAPPALLI PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD KRISHNAGIRI DISTRICT Vs. M RAMAKRISHNAN	March 11, 2011
SPECIAL OFFICER, O.1878 KALLUR, SUTHAMALLI PRIMARY AGRI Vs. JOINT COMM LABOUR	November 23, 2011
SPECIAL TAHSILDAR Vs. T BAGALON AND ORS	December 14, 2011
SPECIAL TAHSILDAR Vs. KUPPUSWAMY CHETTY	January 28, 2011
SPECIAL TAHSILDAR Vs. R SAROJA	February 18, 2011
SPECIAL TAHSILDAR Vs. Y YAJARAJ NADAR	February 14, 2011
SPECIAL TAHSILDAR (L A), AIR FORCE STATION Vs. GANESA UDAYAR	December 16, 2011
SPECIAL TAHSILDAR (LAND ACQUISITION) Vs. KALIYAMMAL, THANGAPPAN AND DEFENCE ESTATE OFFICER, MADRAS	December 22, 2011
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE TIRUPATTUR Vs. J P KANNAN	October 21, 2011
SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER Vs. MALLAN	January 18, 2011
SPECIAL TAHSILDAR LA ERODE DISTRICT Vs. SUBRAMANIAM	March 14, 2011
SPECIAL TAHSILDAR LA SHAR UNIT PONNERI Vs. K MUNUSAMY	November 1, 2011
SPECIAL TAHSILDAR LAND ACQUISTION HOUSING SCHEME UNIT Vs. V SHANMUGAM AND ORS	March 3, 2011
SPECTROTEKS Vs. COMMISSIONER OF CUSTOMS	February 14, 2011
SPIC PHARMA EMPLOYEES UNION Vs. STATE OF TAMIL NADU	January 18, 2011
SPRING REALTORS PVT LTD Vs. POWER GRID CORPORATION OF INDIA LTD	June 15, 2011
SR JAYAMURUGAN TRADERS Vs. R BRIHADISWARI TRADING AS R BRIHADISWARI PAPAD MERCHANT	March 28, 2011
SRAVAMANGALA SATSANGAM TRUST Vs. R P MANI	March 30, 2011
SREE GOKULAM SIZING MILLS Vs. REGIONAL PROVIDENT COMMISSIONER	April 27, 2011
SREE KARTHIKEYA INDUSTRIES WORKERS UNION Vs. COMMERICAL TAX OFFICER	February 15, 2011
SREE MAA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	February 22, 2011
SREE MANAGAYARKARASI MILLS PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISIONERE P F	September 20, 2011
SREE MANNIKANDAN LEATHERS Vs. THE STATE OF TAMILNADU REP. BY DEPUTY COMMISSIONER, (CENTRAL) DIVISION	June 9, 2011
SREE RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS	April 28, 2011
SREE RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS	April 29, 2011
SREE RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS	March 24, 2011
SREE RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS AND DEPUTY COMMISSIONER OF CUSTOMS	June 7, 2011
SREE RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS CUSTOM HOUSE	February 15, 2011
SREE RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS	February 2, 2011
SREE RAJENDRA TEXTILES Vs. DEPUTY COMMISSIONER OF CUSTOMS	January 12, 2011
SREE RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS AND ORS	May 18, 2011
SREEKUMAR Vs. T DENSON AND C MARIA FRANCIS LEELA	March 16, 2011
SRF LIMITED Vs. REFEX REFRIGERANTS LIMITED	January 6, 2011
SRI ANNAMALAIYAR PAPER MILLS P LTD Vs. APPELLATE DEPUTY COMMISSIONER	August 26, 2011
SRI BANASHANKR TRADERS Vs. COMMISSIONER OF CUSTOMS	June 16, 2011
SRI DEVI GAS DISTRIBUTORS Vs. INDIAN OIL CORPORATION LTD	November 1, 2011
SRI KAMAKSHI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS SEAPORT IMPORTS	February 14, 2011
SRI KANNAPIRAN MILLS LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	February 17, 2011
SRI KASI VISHALAKSHI HALLOW BLOCKS Vs. DISTRICT COLLECTOR VELLORE DISTRICT	March 1, 2011
SRI KRISHNA TILES AND POTTERIES MADRAS PVT LTD Vs. ALL GOVERNMENT STAFF SOCIAL WELFARE TRUST	June 14, 2011
SRI KUMARAN STORES A PARTNERSHIP FIRM Vs. KANCHI KUMARAN SILKS	August 9, 2011
SRI LAKSHMI AMMAL EDUCATIONAL Vs. DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION)	April 19, 2011
SRI MEENAKSHI GRANITES REP BY ITS PROPRIETOR P PERIYASAMY Vs. DISTRICT COLLECTOR MADURAI	January 28, 2011
SRI MUTHUKUMARAN EDUCATIONAL TRUST Vs. MEDICAL COUNCIL OF INDIA	July 27, 2011
SRI RAMAKRISHNA MISSION VIDYALAYA COLLEGE OF EDUCATION Vs. DIRECTOR DIRECTORATE OF COLLEGE EDUCATION	March 31, 2011
SRI RAMNARAYAN MILLS LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL MINISTRY OF LABOUR AND EMPLOYMENT	April 26, 2011
SRI SAI BABA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	February 28, 2011
SRI SAI SOLUTIONS Vs. COMMISSIONER OF CUSTOMS	March 18, 2011
SRI SAI SOLUTIONS Vs. COMMISSIONER OF CUSTOMS	February 24, 2011
SRI SAKTHI BRICK INDUSTRIES Vs. OM VINAYAGA AGENCIES	February 24, 2011
SRI VENKATESHWARA BLUE METALS Vs. DISTRICT COLLECTOR VELLORE	February 23, 2011
SRI VENKATESWARA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	June 13, 2011
SRI VENKATESWARA REPRO GRAPHICS Vs. COMMISSIONER OF CUSTOMS	January 27, 2011
SRI VINAYAKA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	April 6, 2011
SRI VISHNU CEMENT LTD. Vs. STATE OF TAMIL NADU AND OTHERS	February 17, 2011
SRINIDHI MOBILE FINANCIAL SERVICES Vs. R SANGEETHA	November 1, 2011
SRINIVAS RAJAN Vs. DIRECTOR OF MATRICULATION SCHOOLS OFFICE OF THE DIRECTORATE OF MATRICULATION SCHOOLS	April 7, 2011
SRINIVASAN Vs. MOHANA DIED	September 30, 2011
SRINIVASAN Vs. O G JANARTHANAN	February 8, 2011
SRISHANMUGA ENTERPRISES DEALER Ï¿½ HINDUSTAN PETROLEUM CORPORATION LTD R O Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF PETROLEUM AND NATURAL GAS NEW DELHI	December 14, 2011
SRM UNIVERSITY Vs. GOVERNMENT OF INDIA	March 18, 2011
SRM UNIVERSITY Vs. SECRETARY, UNIVERSITY GRANTS COMMISSION, BAHADUR SHAH JAFAR MARG	August 30, 2011
SRP INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	January 25, 2011
ST JOSEPHS GIRLS HR SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	February 14, 2011
STALIN Vs. DIRECTOR OF FISHERIES	January 21, 2011
STANES AMALGAMATED ESTATES LTD Vs. COMMERCIAL TAX OFFICER FAC COIMBATORE	March 7, 2011
STAR COPIERS Vs. COMMISSIONER OF CUSTOMS	March 22, 2011
STAR DRIVING SCHOOL Vs. STATE OF TAMILNADU	June 27, 2011
STAR TRADERS Vs. REGIONAL MANAGER M S T C LTD	November 21, 2011
STATE Vs. P ESWARAMURTHY	November 3, 2011
STATE Vs. UNION OF INDIA	July 8, 2011
STATE Vs. M MUNIAPPAN	August 5, 2011
STATE Vs. K SUNDARARAJAN SUB REGISTRAR	August 17, 2011
STATE Vs. R JEGADEESAN	March 9, 2011
STATE Vs. SHEIK UTHUMAN HAKKIM AND ORS	September 29, 2011
STATE BANK OF INDIA Vs. STATE BANK OF INDIA WELFARE ASSOCIATION	March 2, 2011
STATE BANK OF INDIA Vs. JAYANTHI	February 23, 2011
STATE BANK OF INDIA Vs. KRITHAANYAA	August 16, 2011
STATE BANK OF INDIA Vs. K V BALASUBRAMANIAN	July 29, 2011
STATE BANK OF INDIA Vs. S GUNASEKAR	June 29, 2011
STATE BANK OF INDIA OFFICER ASSOCIATION Vs. S BALASUBRAMANIAN	February 17, 2011
STATE BY INSPECTOR OF POLICE Vs. MUTHURAMALINGAM	February 10, 2011
STATE BY INSPECTOR OF POLICE ANTI LAND GRABBING SPECIAL CELL Vs. K N NEHRU	November 3, 2011
STATE BY INSPECTOR OF POLICE TIRUNELVELI DISTRICT Vs. GANESAN	January 27, 2011
STATE BY SPE Vs. KIRAN MACHINES	March 11, 2011
STATE BY THE HOME SECRETARY Vs. YESU ALIAS VELAIYAN	September 14, 2011
STATE BY THE INSPECTOR OF POLICE Vs. VIJI ALIAS ERUL MURUGAN ALIAS SUNDAR ALIAS KAISUPPI	June 15, 2011
STATE OF TAMIL NADU Vs. KAWARLAL AND CO CHENNAI	September 16, 2011
STATE OF TAMIL NADU Vs. S VAIDAYANATHASAMI VELLORE	September 16, 2011
STATE OF TAMIL NADU Vs. PRAKASH JEWELLERY COIMBATORE	September 15, 2011
STATE OF TAMIL NADU Vs. TVL ESSAR SHIPPING LIMITED	August 29, 2011
STATE OF TAMIL NADU Vs. RANJANA AUTOMOTIVE CORPORATION SALEM	August 5, 2011
STATE OF TAMIL NADU Vs. TVL PODDAR PLANTATIONS RIBBON ESTATE KERALA STATE	August 4, 2011
STATE OF TAMIL NADU Vs. MAAN PHARMACEUTICALS LTD	June 21, 2011
STATE OF TAMIL NADU Vs. TVL P M ENGINEERING AND CO	June 23, 2011
STATE OF TAMIL NADU Vs. TVL JAYALAKSHMI ENTERPRISES	July 7, 2011
STATE OF TAMIL NADU Vs. TVL ELCOME SURVEYS PVT LTD	July 7, 2011
STATE OF TAMIL NADU Vs. TVL BHAGAVAN METALS MADURAI	July 14, 2011
STATE OF TAMIL NADU Vs. GARWARE WALL ROPES CHENNAI	July 15, 2011
STATE OF TAMIL NADU Vs. A M ZAINA LABDEEN MUSALIAR	July 28, 2011
STATE OF TAMIL NADU Vs. MAHAVEER CHEMICALS INDUSTRIES	July 21, 2011
STATE OF TAMIL NADU Vs. TVL NATIONAL HARDWARES COIMBATORE	July 21, 2011
STATE OF TAMIL NADU Vs. TVL SAYAR JEWELLERY	December 23, 2011
STATE OF TAMIL NADU Vs. MALAR DYEING WORKS	July 7, 2011
STATE OF TAMIL NADU Vs. TVL KARNATAKA BANK LIMITED	September 30, 2011
STATE OF TAMIL NADU Vs. S PRABU	September 22, 2011
STATE OF TAMIL NADU Vs. VARIETY JEWELLERY	November 4, 2011
STATE OF TAMIL NADU Vs. KANNAIAH COLOUR LAB AND ORS.	April 20, 2011
STATE OF TAMIL NADU Vs. ALLIED ENGG. INDUSTRIES	June 9, 2011
STATE OF TAMIL NADU Vs. POLIFINE INDIA LIMITED	June 10, 2011
STATE OF TAMIL NADU Vs. BALDEV STEELS PVT. LTD.	January 12, 2011
STATE OF TAMIL NADU Vs. NIPPON ENTERPRISES	April 20, 2011
STATE OF TAMIL NADU Vs. SRI RAM PACKAGES	January 12, 2011
STATE OF TAMIL NADU Vs. S RAMASAMY	March 22, 2011
STATE OF TAMIL NADU Vs. SUBBULAKSHMI	January 20, 2011
STATE OF TAMIL NADU Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION	January 22, 2011
STATE OF TAMIL NADU Vs. T R MOHAN	January 28, 2011
STATE OF TAMIL NADU Vs. HATSUN AGRO PRODUCT LTD	January 27, 2011
STATE OF TAMIL NADU Vs. ALL INDIA TOOLS CENTRE	October 13, 2011
STATE OF TAMIL NADU Vs. S. RAJAGOPAL	October 21, 2011
STATE OF TAMIL NADU Vs. DURAI TRADERS	October 14, 2011
STATE OF TAMIL NADU Vs. RAMAKRISHNA MILLS (CBE) LTD.	October 28, 2011
STATE OF TAMIL NADU Vs. N. JUGRAJ	December 9, 2011
STATE OF TAMIL NADU Vs. RAVISHANKAR FILMS (P) LTD.	March 10, 2011
STATE OF TAMIL NADU Vs. V.S.S. AND COMPANY	November 24, 2011
STATE OF TAMIL NADU AND ORS Vs. M PERIYASAMY	January 20, 2011
STATE OF TAMIL NADU REO BY SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND REGISTRATION Vs. GOVINDRAJ	October 21, 2011
STATE OF TAMIL NADU REPRESENTED BY THE COLLECTOR VIRUDHUNAGAR AT KAMARAJAR DISTRICT Vs. MADASAMI	November 12, 2011
STATE OF TAMIL NADU, SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT AND ORS Vs. V SUNDARAVADIVEL	February 28, 2011
STATE OF TAMILNADU Vs. THERMON HEAT TRACERS LTD	November 17, 2011
STATE REP BY INSPECTOR OF POLICE NOLAMBUR POLICE STATION CHENNAI Vs. B RANGANATHAN	August 12, 2011
STATE REP BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION TIRUNELVELI Vs. K P JAI XAVIER	November 4, 2011
STATE REP BY THE INSPECTOR OF POLICE DISTRICT CRIME BRANCH Vs. THALAPATHI	July 29, 2011
STATE TRANSPORT CORPORATION OF TAMIL NADU COIMBATORE LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM	August 9, 2011
STEEL FIRM Vs. DEPUTY COMMERCIAL TAX OFFICER CHENNAI	January 6, 2011
STELLA MARY Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION HIGHER SECONDARY	September 13, 2011
STELLA MARY Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING	July 26, 2011
STEPHEN STANISLAUS ROSARIO Vs. STATE OF TAMIL NADU	March 31, 2011
STEPHEN, AUSTIN, JOHN Vs. PARANJOTHI, GNANAPRAKASAM, DURAIRAJ	October 31, 2011
STERILITE INDUSTRIES (INDIA) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 19, 2011
STERLING TREE MAGNUM INDIA LTD. REP BY ITS VICE PRESIDENT Vs. G A M THANDAPANI	March 17, 2011
STERLITE INDUSTRIES (I) LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER III	April 5, 2011
STERLITE INDUSTRIES (INDIA) LIMITED Vs. THE ASSISTANT COMMISSIONER OF CENTRAL EXCISE	April 29, 2011
STERLITE INDUSTRIES (INDIA) LTD. REPRESENTED BY ITS COMPANY SECRETARY AND ASSOCIATE VICE PRESIDENT S. VARADHARAJAN Vs. THE COMMERCIAL TAX OFFICER	June 27, 2011
STRATEGIC ENGINEERING PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER	August 8, 2011
STRUMECH ENGINEERS AND TOOL FAB Vs. CHAIRMAN AND MANAGING DIRECTOR, NEYVELI LIGNITE CORPORATION; CHAIRMAN/INDUSTRY FACILITATION COUNCIL, INDUSTRIES COMMISSIONER; DIRECTOR OF INDUSTRIES AND COMMERCE	June 6, 2011
STUTEE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	February 21, 2011
STUTEE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	February 22, 2011
STUTEE INTERNATIONAL AND ORS Vs. COMMISSIONER OF CUSTOMS SEAPORT (IMPORTS) AND ORS	February 1, 2011
SU GANGAATHARAN Vs. STATE OF TAMIL NADU	March 18, 2011
SUBBA REDDY CHARITIES Vs. STATE OF TAMIL NADU	November 30, 2011
SUBBALAKSHMI LAKSHMIPATHY COLLEGE OF SCIENCE Vs. UNION OF INDIA	December 9, 2011
SUBBAMMAL Vs. VENKATACHALAM	January 24, 2011
SUBBAMMAL ALIAS GANDHIAMMAL AND SATHASIVAM Vs. KRISHNAN ALIAS KITTU AND RAJENDRAN	November 1, 2011
SUBBARAYA GOUNDER Vs. PALANIYATHAL	August 19, 2011
SUBBARAYULU Vs. LAKSHMANAN	September 6, 2011
SUBBU Vs. P VEERAN	March 11, 2011
SUBHIKSHA TRADING SERVICES LTD Vs. V SUMITRA	December 21, 2011
SUBHIKSHA TRADING SERVICES LTD Vs. KOTAK MAHINDRA BANK LTD	December 20, 2011
SUBHIKSHA TRADING SERVICES LTD Vs. M/S HDFC BANK LTD RADHAKRISHNA TOWERS	November 24, 2011
SUBHIKSHA TRADING SERVICES LTD Vs. AZIM H PREMJI	March 11, 2011
SUBRAMANI Vs. CHANDRA	March 11, 2011
SUBRAMANI Vs. DHANALAKSHMI	October 29, 2011
SUBRAMANIAM Vs. JAYARAMA REDDY DIED	June 17, 2011
SUBRAMANIAM Vs. PERIYASAMI	January 22, 2011
SUBRAMANIAN Vs. FATHIMA AMMAL	March 29, 2011
SUBRAMANIAN Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT CHENNAI	December 9, 2011
SUBRAMANIYA SIVA CO OPERATIVE SUGAR MILLS WORKER WELFARE UNION Vs. COMMISSIONER OF SUGARS	January 19, 2011
SUBRAMANIYAN Vs. VENKATACHALAM PILLAI	April 8, 2011
SUDALAIKANNAN AND SORNAKALA Vs. LAKSHMIPRIYA	April 25, 2011
SUDALAIMUTHU AND ALAGAMMAL Vs. MEENAKSHI AMMAL	November 2, 2011
SUDALAIYANDI Vs. SUPERINTENDENT OF POLICE AND DEPUTY INSPECTOR GENERAL OF POLICE	July 18, 2011
SUDARMANI Vs. INSPECTOR OF POLICE SENTHURAI POLICE STATION PERAMBALUR DISTRICT	March 28, 2011
SUDHARSAN HOME APPLIANCES CHENNAI Vs. DEPUTY DIRECTOR	August 16, 2011
SUKUMARAN Vs. ASSISTANT DIRECTOR G AND M MINES AND MINERALS DEPARTMENT	February 11, 2011
SUMANGALA STEELS PVT LTD CHENNAI Vs. CUSTOMS EXCISE AND SERVICE TAX CHENNAI	June 20, 2011
SUMANGALA STEELS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	September 19, 2011
SUMANTH AND COMPANY Vs. STATE OF TAMILNADU	September 15, 2011
SUMATHI Vs. DISTRICT COLLECTOR VILUPPURAM DISTRICT	June 20, 2011
SUMATHI Vs. MAHESWARI	February 7, 2011
SUMITHRA RANGASWAMY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	March 2, 2011
SUN COOLEGE OF ENGINEERING AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	July 21, 2011
SUN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	June 21, 2011
SUN O XEROX Vs. COMMISSIONER OF CUSTOMS (SEAPORT-IMPORT), ADDITIONAL COMMISSIONER OF CUSTOMS AND DIRECTOR GENERAL OF FOREIGN TRADEAND EX-OFFICIO, ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF COMMERCE AND INDUSTRY, DEPARTMENT OF COMMERCE	June 20, 2011
SUNDARAM Vs. STATE REP BY INSPECTOR OF POLICE	July 22, 2011
SUNDARAM AUTO COMPONENTS LIMITED Vs. STATE OF TAMIL NADU	June 30, 2011
SUNDARAM DYNACAST PVT LTD Vs. RAAS CONTROLS	March 2, 2011
SUNDARAM FASTENERS LIMITED Vs. COMMISSIONER OF INCOME TAX II	July 13, 2011
SUNDARAM FASTERNERS LTD Vs. TAMIL NADU ELECTRICITY BOARD	February 15, 2011
SUNDARAM FINANCE LIMITED Vs. K SIVAKUMAR	April 28, 2011
SUNDARAM FINANCE LIMITED Vs. COMMISSIONER OF CUSTOMS AND S.N.R. JOSHUA RATHINARAJ	January 22, 2011
SUNDARAM INDUSTRIES LIMITED Vs. STATE OF TAMILNADU	September 19, 2011
SUNDARAM MOTORS LTD Vs. EMPLOYEES PROVIDENT FUND	June 7, 2011
SUNDARAM TEXTILES LTD Vs. PRESIDING OFFICER, LABOUR COURT	October 14, 2011
SUNDARAMBAL Vs. VENKATESA PADAYACHI	June 17, 2011
SUNDARAMONI VENKATESAN ALIAS RANI VENKATESAN Vs. STATE OF TAMIL NADU	March 4, 2011
SUNDARI Vs. R KRISHNAMMAL	September 5, 2011
SUNDARRAJ Vs. SORANAM AMMAL	February 17, 2011
SUNDRAM B N P PARIBAS HOME FINANCE LTD Vs. STATE OF TAMIL NADU	August 26, 2011
SUNITA LOGISTICS Vs. COMMISSIONER OF CUSTOMS	April 19, 2011
SUNITA LOGISTICS AND ORS Vs. COMMISSIONER OF CUSTOMS	January 31, 2011
SUNSHINE Vs. COMMISSIONER OF CUSTOMS	April 7, 2011
SUPERINTENDENT OF POLICE Vs. DHANASEKAR	March 3, 2011
SUPERINTENDING ENGINEER Vs. M SENGU VIJAY	February 22, 2011
SUPERINTENDING ENGINEER Vs. PANDIAMMAL	February 2, 2011
SUPERINTENDING ENGINEER Vs. GOVERNMENT OF TAMIL NADU	April 7, 2011
SUPERINTENDING ENGINEER MADURAI ELECTRICITY DISTN CIRCLE TAMIL NADU ELECTRICITY BOARD Vs. R CHITHRABAI	March 16, 2011
SUPERINTENDING ENGINEER PURCHASE AND ADMINISTRATION METTUR DAM Vs. APPELLATE AUTHORITY/JOINT COMMISSIONER OF LABOUR COIMABTORE	June 23, 2011
SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	June 7, 2011
SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. V ANANTHARAMAN	March 16, 2011
SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT AND ORS	March 14, 2011
SUPERINTENDING ENGINEER VELLORE DISTRICT Vs. J VARADHAN	June 17, 2011
SUPERINTENDING ENGINEER VIRUDHUNAGAR ELECTRICITY DISTRIBUTION CIRCLE VIRUDHUNAGAR Vs. SIVAKASI ELECTROCHEMICAL LTD REP BY ITS CHAIRMAN AND MANAGING DIRECTOR C.A.JAIRAJ	December 22, 2011
SUPREME INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE PONDICHERRY	January 18, 2011
SUPRINTENDENT OF POLICE CENTRAL RANGE OFFICE THE DIRECTORATE OF VIGILANCE Vs. R KARTHIKEY	April 6, 2011
SURAJ AND CHAAND TOWERS RESIDENTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	July 5, 2011
SURAJ PRECISION ENGINEERING WORKS P LTD Vs. M/S SIPCOT	September 30, 2011
SURAMANI Vs. STATE	March 10, 2011
SURANS TRADERS Vs. TTK TANTEX LIMITED	July 28, 2011
SURENDRANATH Vs. STATE OF TAMIL NADU	January 5, 2011
SURESH INDUSTRIES Vs. APPELLATE DEPUTY COMMISSIONER CT II CHENNAI	January 24, 2011
SURESH KUMAR Vs. SUPERINTENDENT OF POLICE	February 15, 2011
SURIYA CHEMICALS Vs. ASSISTANT COMMISSIONER CT FAC	April 1, 2011
SUSEELA Vs. P M VEERARAGAVAN	March 31, 2011
SUSHEELA RANI Vs. COLLECTOR VILLUPURAM DISTRICT	January 6, 2011
SUSHSMA Vs. YOGANAND	April 25, 2011
SUSIATHUL ALI KHAN Vs. UNION OF INDIA	August 3, 2011
SUSILA Vs. DISTRICT COLLECTOR, TUTICORIN DISTRICT, TUTICORIN, COMMISSIONER, PANCHAYAT UNION, SATHANKULAM, TUTICORIN DISTRICT AND J GEETHA SELVI	October 18, 2011
SWAATHI ENTERPRISES Vs. GOVERNMENT OF INDIA	August 5, 2011
SWADESHI COTTON MILLS Vs. RECOVERY OFFICER OFFICE OF THE RECOVERY OFFICER	January 21, 2011
SWAMIKANNU AND; RAJI CHETTIAR Vs. VETHAGIRI CHETTIAR AND VENKATCAHALAM	June 10, 2011
SWAMINATHA PILLAI Vs. A. SENTHIL KUMAR	February 17, 2011
SWARNAMBIKAI TEXTILES Vs. COMMERCIAL TAX OFFICER	March 16, 2011
SWASTHIK TOBACCO FACTORY Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION	July 20, 2011
SYED AKBAR Vs. V B ADINARAYANA	March 19, 2011
SYED IBRAHIM SHA Vs. SECRETARY TO GOVERNMENT	August 8, 2011
SYED IQBAL ALI Vs. COMMISSIONER AMBATTUR MUNICIPALITY	March 9, 2011
SYED JAMAL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION PERSONNEL CHENNAI	April 5, 2011
SYED JULBI Vs. COMMISSIONER OF CUSTOMS,JOINT COMMISSIONER OF CUSTOMS, CUSTOMS DIVISION,JOINT SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND ASSISTANT COMMISSIONER, OFFICE OF COMMISSIONER OF CUSTOMS	January 28, 2011
SYED KASIM Vs. SYED AMIR	November 29, 2011
SYED MOHAMED SAHIB Vs. JOHARA BEE	June 17, 2011
SYED MOHINDEEN Vs. PERIANNAN ALIAS RAMASWAMY	June 30, 2011
SYED MOOSA KADARI Vs. STATE OF TAMILNADU	March 22, 2011
SYED RAFIQUE AHMED Vs. DIRECTOR TOWN AND COUNTRY PLANNING AUTHORITY CHENNAI	March 11, 2011
SYED SHAKIR ULLA Vs. N J ROSY	October 19, 2011
SYED TAJUDEEN MADANI Vs. THE TAMIL NADU ELECTRICITY BOARD	November 9, 2011
SYED ZADI Vs. C JAYACHANDER	March 10, 2011
SYEDA SYEDUNISSA Vs. S UMAPATHY PROPRIETOR SAKTHI MOTOR CYCLE WORKS	March 1, 2011
SYNDICATE BANK Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	March 14, 2011
SYNDICATE BANK EMPLOYEES UNION Vs. DEPUTY GENERAL MANAGER SYNDICATE BANK	November 4, 2011
SYNDICATE ELECTRONICS Vs. COMMERCIAL TAX OFFICER/R S II FAC ENFORCEMENT NORTH	January 12, 2011
SYNDICATE PRINTERS Vs. REGIONAL DIRECTOR ESI CORPORATION	March 21, 2011
T A B JALEEL DECEASED Vs. DEPUTY COMMISSIONER/ EXECUTIVE OFFICER ARULMIGHU KAPALEESWARAR TEMPLE	December 2, 2011
T A DAKSHAYANI Vs. P CHENGIAH	November 8, 2011
T A H RAMASWAMY Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 23, 2011
T ABDUL WAHID AND CO Vs. UNION OF INDIA	January 25, 2011
T ALI KOHINOOR ROLLER FLOUR MILLS Vs. KOODAL INDUSTRIES LTD	October 19, 2011
T ANBURAJAN Vs. MANI	December 7, 2011
T ANGAYARKANNI Vs. DISTRICT COLLECTOR, MADURAI DISTRICT	November 21, 2011
T ARIVAKKARASAN Vs. D GUNASUNDARI	March 3, 2011
T AROCKIARAJ Vs. DEPUTY REGISTRAR OF CO - OPERATIVE SOCIETIES PALANI CIRCLE AND SPECIAL OFFICER	July 19, 2011
T ASHOK KUMAR Vs. COMMISSIONER MADHAVARAM MUNICIPALITY	June 15, 2011
T ATHIMUTHU Vs. SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT	March 31, 2011
T B JANI BASHA Vs. STATE OF TAMIL NADU	February 28, 2011
T BAI AMMAL Vs. T SAMPATH	July 8, 2011
T BALAKRISHNAN Vs. STATE OF TAMIL NADU	January 27, 2011
T BALAN Vs. P MANI	March 21, 2011
T BALASHANMUGAM Vs. TAMIL NADU ELECTRICITY BOARD	February 1, 2011
T C THIAGARAJAN Vs. V K LAKSHMINARAYANAN	August 18, 2011
T CHAKRAPANI Vs. UNION OF INDIA	March 4, 2011
T CHANDRAKALA Vs. PALANIAMMAL	April 27, 2011
T CHANDRASEKHAR Vs. STATE	March 11, 2011
T CHELLADURAI Vs. SECRETARY TO GOVERNMENT	April 11, 2011
T DESINGU Vs. PRINCIPAL DIRECTOR HIGHWAYS DEPARTMENT	June 24, 2011
T DHIVYA Vs. BRANCH MANAGER STATE BANK OF INDIA THIRUKKUVALAI BRANCH NAGAPATTINAM DISTRICT	August 12, 2011
T ELAVARASAN Vs. COMMISSIONER OF CUSTOMS	February 28, 2011
T F ABBS FEN REJI Vs. STATE OF TAMIL NADU	August 12, 2011
T GOPICHANDAR Vs. SECRETARY TO GOVERNMENT	February 2, 2011
T GOVINDAN KUTTY NAIR Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI	February 15, 2011
T JAYA Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI	December 16, 2011
T JAYALAKSHMI Vs. MUKUNDCHAND BOTHRA	April 21, 2011
T K PAPPANNAN Vs. N NAGARAJ	June 30, 2011
T K RAGHAVAN Vs. COMMERCIAL TAX OFFICER	June 13, 2011
T K SAMINATHAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	February 15, 2011
T K SUNDARARAMAN Vs. TAMIL NADU ELECTRICITY BOARD	November 25, 2011
T KALARANI Vs. STATE OF TAMILNADU	February 9, 2011
T KAVITHA Vs. GOVERNMENT OF TAMIL NADU	June 21, 2011
T KRISHNARAJULU Vs. BRANCH MANAGER STATE BANK OF INDIA	April 9, 2011
T L MUTHUKUMAR Vs. REGISTRAR GENERAL HIGH COURT MADRAS	February 10, 2011
T LENIN Vs. COMMISSIONER FOR AGRICULTURE	April 26, 2011
T M GAJENDIRAN Vs. SECRETARY TO GOVERNMENT	March 25, 2011
T M SHANMUGHAVELU Vs. STATE BY INSPECTOR OF POLICE	March 1, 2011
T M SORNAM Vs. KAMALAM	June 9, 2011
T M THANGARAJ Vs. ASSISTANT ELECTRICITY ENGINEER DISTRIBUTION	November 9, 2011
T MANGAMMAL Vs. DISTRICT COLLECTOR NOON MEAL DIVISION	February 18, 2011
T MANIKANDAN Vs. COMMERCIAL TAX OFFICER	February 10, 2011
T MATHAVAN AND ETC Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF REVENUE ADMINISTRATION, CHEPAUK, CHENNAI-5 AND ETC	October 11, 2011
T MATHIAS Vs. M KRISHNAKUMAR	February 23, 2011
T MOHANRAJ Vs. DEPUTY COMMISSIONER OF POLICE A R COIMBATORE CITY	July 21, 2011
T MOHANRAJ Vs. AKILA THIRUVIDANCORE SIDDHA VAIDHYA SANGAM	August 17, 2011
T MOOKIAH Vs. TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE LTD	July 7, 2011
T MUNUSAMY Vs. ASHOK DONGRA THE MANAGING DIRECTOR TAMILNADU HOUSING BOARD CHENNAI	July 29, 2011
T N A KAMAL BASHA Vs. TRANSPORT COMMISSIONER	January 21, 2011
T NAGARAJ Vs. SUMATHI	September 27, 2011
T NARAYANAN Vs. OFFICIAL LIQUIDATOR HIGH COURT MADRAS AS THE LIQUIDATOR OF SRI VISALAKSHI MILLS PRIVATE LIMITED	October 19, 2011
T NARAYANI AMMAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL; REGIONAL TRANSPORT AUTHORITY AND K MARAPPAN	January 28, 2011
T NIRUPAMA Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	June 13, 2011
T PANEER SELVAM Vs. INSPECTOR GENERAL OF REGISTRATION, SANTHOME, CHENNAI	December 20, 2011
T PANNERSELVAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE	June 7, 2011
T PARAMASIVAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST	June 6, 2011
T PARASAKTHI Vs. DISTRICT REGISTRAR, PALANI, DINDIGUL DISTRICT, SUB REGISTRAR, OTTANCHATTRAM, DINDIGUL DISTRICT AND MALATHI	December 13, 2011
T PARIVEL Vs. STATE OF TAMIL NADU	December 2, 2011
T PERIASAMY Vs. STATE OF TAMIL NADU	November 24, 2011
T R ISWARAN Vs. STATE OF TAMIL NADU	January 12, 2011
T R K SARASWATHY Vs. R KANDASAMY	October 21, 2011
T R K TEXTILE INDIA PRIVATE LTD Vs. TAMIL NADU ELECTRICITY BOARD	June 14, 2011
T R MURUGAN Vs. SPECIAL OFFICER VADUKAPATTI PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY	August 11, 2011
T R S VIJAYRAJ Vs. COMMISSIONER SIVAKASI LOCAL HEALTH AUTHORITY	March 8, 2011
T R SHYAMRAJ Vs. SUPERINTENDENT E S I HOSPITAL AYANAVARAM	August 25, 2011
T R THANGAPPAN Vs. CHITRA	February 11, 2011
T R VEERAKUMAR Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI	October 18, 2011
T RAJALAKSHMI Vs. DIRECTOR OF ELEMENTARY EDUCATION	January 18, 2011
T RAJENDRAN Vs. MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION LIMITED TASMAC CHENNAI	June 10, 2011
T RAMALINGAM Vs. DISTRICT COLLECTOR LICENCING AUTHORITY VELLORE DISTRICT	July 20, 2011
T RAMASAMI Vs. KUTTAKATTU RAMASAMI GOUNDER DECEASED	June 6, 2011
T RAVICHANDRAN Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	April 11, 2011
T RAVICHANDRAN Vs. DIRECTOR ELEMENTARY EDUCATION D P I COMPOUND	November 29, 2011
T RAVICHANDRAN Vs. SENIOR REGIONAL MANAGER TASMAC LIMITED	January 20, 2011
T RAVICHANDRAN Vs. SUB COLLECTOR HOSUR	January 24, 2011
T RAVICHANDRAN Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	February 8, 2011
T S KANNAIYAN Vs. COMPETENT AUTHORITY AND DISTRICT REVENUE OFFICER	November 2, 2011
T S MALATHI Vs. B ARULMURUGAN	June 17, 2011
T S NATARAJAN Vs. REGIONAL TRANSPORT AUTHORITY	June 23, 2011
T S RAGAVAN Vs. SECRETARY TO GOVERNMENT, HIGHWAYS DEPARTMENT; CHIEF ENGINEER AND SUPERINTENDING ENGINEER	March 4, 2011
T S SANKARA IYER AND SONS Vs. UNION OF INDIA	September 5, 2011
T S VIJAYA RAO Vs. SUSILA	March 1, 2011
T SAKTHIVEL Vs. SUPERINTENDENT OF POLICE COIMBATORE DISTRICT	September 23, 2011
T SANKAR Vs. ASSISTANT DIRECTOR OF MINES	April 1, 2011
T SANTHI Vs. KARNATAKA BANK LIMITED	November 30, 2011
T SARAVANAN Vs. REGIONAL TRANSPORT OFFICER/LICENSING AUTHORITY COIMBATORE DISTRICT	February 18, 2011
T SARAVANAN Vs. SUPERINTENDENT OF POLICE RAILWAYS AND DEPUTY SUPERINTENDENT OF POLICE RAILWAYS, COIMBATORE SUB DIVISION	March 18, 2011
T SELVA MOHAN Vs. STATE OF TAMIL NADU	April 7, 2011
T SELVARAJ Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	December 19, 2011
T SELVARAJ Vs. PRESIDING OFFICER LABOUR COURT, SECRETARY, KALKULAM VILAVONCODE	June 29, 2011
T SENNAKESAVAN Vs. VENKATAKRISHNA REDDY	September 12, 2011
T SIVAKUMAR Vs. INSPECTOR OF POLICE THIRUVALLUR TOWN POLICE STATION	October 3, 2011
T SIVASUBRAMANIAM Vs. MUNIAMMAL	June 7, 2011
T SOWRI RAJAN Vs. T RAJA GOPALAN	September 20, 2011
T SUBRAMANIAN, S/O LATE DEIVAKUTTY THEVAR Vs. REVENUE DIVISIONAL OFFICER AND SIVANUKONAR	July 13, 2011
T SUNDARAM Vs. CONSERVATOR OF FORESTS DHARMAPURI CIRCLE	July 27, 2011
T T G INDUSTRIES LTD Vs. STATE BY CBI	March 11, 2011
T T V DHINAKARAN Vs. ASSISTANT DIRECTOR OF ENFORCEMENT DIRECTORATE CHENNAI	October 11, 2011
T THAMILMARAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION	September 21, 2011
T THANGARAJ Vs. SECRETARY TO GOVERNMENT CHENNAI	February 8, 2011
T THIRUNALASUNDARI Vs. REGISTRAR BHARATHIDASAN UNIVERSITY	August 18, 2011
T THIRUNALASUNDARI Vs. REGISTRAR, BHARATHIDASAN UNIVERSITY, VICE-CHANCELLOR, MOTHER TERESA WOMENS UNIVERSITY AND REGISTRAR, MOTHER TERESA WOMENS UNIVERSITY	July 20, 2011
T THYAGARAJAN Vs. DISTRICT LAND SURVEY OFFICER	February 11, 2011
T V K BABU Vs. STATE OF TAMIL NADU, DIRECTOR OF TEACHER EDUCATION, NATIONAL COUNCIL FOR TEACHER EDUCATION, REGIONAL DIRECTOR	April 12, 2011
T V L SYHIMS GRANITES Vs. ASSISTANT COMMISSIONER (CT)	March 3, 2011
T V NATANASABAPATHY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES MAYILADUTHURAI	October 19, 2011
T V PALANI Vs. STATE	September 28, 2011
T V VISWANATHAN, T V SIVANATH, T V SARADHA Vs. M K NAGASAMY	October 29, 2011
T VEERABADRAN EX ARMY Vs. STATE OF TAMILNADU	July 13, 2011
T VELLAICHAMY Vs. DIRECTOR GENERAL OF POLICE	February 28, 2011
T VENKATACHALAM Vs. SECRETARY TO GOVERNMENT	June 9, 2011
T VINAYAKA PERUMAL Vs. T BALAN	April 29, 2011
T. SUBRAMANIAN Vs. DEPUTY COMMERCIAL TAX OFFICER	July 14, 2011
T. SUBRAMANIAN Vs. THE DEPUTY COMMERCIAL TAX OFFICER	February 2, 2011
TAHER ALI INDUSTRIES AND PROJECTS (P) LTD. Vs. STATE OF TAMIL NADU AND ANOTHER	September 27, 2011
TAHERALI INDUSTRIES & PROJECTS (P) LTD Vs. STATE	February 10, 2011
TAJ CONNEMARA A UNIT OF INDIAN HOTELS COMPANY LTD Vs. MANAGING DIRECTOR CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD	March 18, 2011
TAJUDDIN Vs. S BIBIJOHN	February 9, 2011
TAJUDEEN BAHADUR HUSSAIN Vs. CUSTOMS EXCISE AND SERVICE	April 28, 2011
TAKEN UP P I L Vs. UNION OF INDIA	July 8, 2011
TALL BOY STATIONERY PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY	March 25, 2011
TAMBARAM AIR FORCE EMPLOYEES AND WORKERS UNION Vs. SECRETARY MINISTRY OF DEFENCE	March 18, 2011
TAMIL NADU ADVOCATES ASSOCIATION Vs. BAR COUNCIL OF TAMIL NADU AND PONDICHERRY	January 12, 2011
TAMIL NADU AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. OFFICIAL LIQUIDATOR	February 24, 2011
TAMIL NADU ARASU NEDUNCHALAITHURAI SALAIPANI ALUVALAR MATHTHIA SANGAM Vs. SECRETARY TO GOVERNMENT, HIGHWAYS DEPARTMENT AND CHIEF ENGINEER (GENERAL), HIGHWAYS DEPARTMENT	July 7, 2011
TAMIL NADU CEMENT CORPORATION ALANGULAM LTD , BY ITS MANAGING DIRECTOR Vs. CALCIUM CHEMICAL PRODUCTS, BY ITS PARTNER RANGANATHAN	November 30, 2011
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. AUTHORISED OFFICER	February 15, 2011
TAMIL NADU CIVIL SUPPLIES CORPORATION PANIYALARGAL SANGAM Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION	August 1, 2011
TAMIL NADU COOPERATIVE STATE AGRICULURE AND RURAL DEVELOPMENT BANK LTD Vs. D RAJENDRAN	February 14, 2011
TAMIL NADU DR M G R MEDICAL UNIVERSITY REP BY ITS REGISTRAR CHENNAI Vs. P ANAND	November 16, 2011
TAMIL NADU ELECTRICITY CONSUMERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	June 30, 2011
TAMIL NADU ENGINEERING DIPLOMA HOLDERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT HOME TRANSPORT II A DEPARTMENT	August 16, 2011
TAMIL NADU ENTERPRISES Vs. APPELLATE DEPUTY COMMISSIONER	April 28, 2011
TAMIL NADU FISHERIES GRADUATES ASSOCIATION Vs. STATE OF TAMIL NADU	February 9, 2011
TAMIL NADU FOODGRAINS MERCHANTS ASSOCIATION Vs. STATE OF TAMIL NADU	January 31, 2011
TAMIL NADU HANDICRAFTS DEVELOPMENT CORPORATION Vs. B R PADMANABHAN	July 12, 2011
TAMIL NADU HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED Vs. VIJAYARAGHAVAN AND CO	September 12, 2011
TAMIL NADU HIGHER SECONDARY SCHOOL HEAD MASTERS ASSOCIATION Vs. SPECIAL SECRETARY TO GOVERNMENT	February 15, 2011
TAMIL NADU HIGHER SECONDARY SCHOOL HEADMASTERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	September 15, 2011
TAMIL NADU HOUSING BOARD Vs. NOLAMBUR RESIDENTS WELFARE ASSOCIATION	December 10, 2011
TAMIL NADU HOUSING BOARD REP BY ITS CHAIRMAN & MANAGING DIRECTOR Vs. UMA MAHESWARI RAMASAMY & OTHERS	August 16, 2011
TAMIL NADU HOUSING BOARD REP BY THE CHAIRMAN & ANOTHER Vs. M/S MASTER CRAFTS PARTNERSHIP FIRM REP BY POWER AGENT SUMAN VOORA	March 15, 2011
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD CHENNAI Vs. M/S SBL PVT LTD	March 11, 2011
TAMIL NADU LABOUR WELFARE BOARD Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH	June 8, 2011
TAMIL NADU MERCANTILE BANK LTD MOUNT ROAD BRANCH Vs. S SOUNDARARAJAN	December 9, 2011
TAMIL NADU NEDUNCHALAI THURAI SALAIPANIYALAR SANGAM Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HIGHWAYS DEPARTMENT	October 18, 2011
TAMIL NADU PETROLEUM DEALERS ASSOCIATION Vs. UNION OF INDIA	March 1, 2011
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. R MANIKANDAN	August 12, 2011
TAMIL NADU RETIRED REVENUE OFFICIALS FORUM Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	November 30, 2011
TAMIL NADU SLUM CLEARANCE BOARD Vs. LAKSHMI	August 26, 2011
TAMIL NADU STATE APEX COOP BANK EMPLOYEES UNION Vs. REGISTRAR OF TRADE UNIONS	January 25, 2011
TAMIL NADU STATE INDIAN UNION MUSLIM LEAGUE Vs. M G DAWOOD MIAKHAN	March 4, 2011
TAMIL NADU STATE MARKETING CORPN LTD Vs. CHIEF COMMISSIONER OF INCOME TAX CHENNAI Ï¿½ I	March 29, 2011
TAMIL NADU STATE TRANSPORT CORPN Vs. A. SUNDARI	November 24, 2011
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER	September 7, 2011
TAMIL NADU STATE TRANSPORT CORPORATION Vs. NATESAN	January 24, 2011
TAMIL NADU STATE TRANSPORT CORPORATION Vs. P G PALANIAMMAL	January 21, 2011
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION III LTD Vs. PRESIDING OFFICER	February 14, 2011
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S GAYATHRI	July 6, 2011
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. N SAMINATHAN	February 7, 2011
TAMIL NADU STATE TRANSPORT CORPORATION LTD THROUGH ITS MANAGING DIRECTOR Vs. PODHUMPONNU	January 24, 2011
TAMIL NADU STATE TRANSPORT CORPORATION REP BY ITS GENERAL MANAGER MADURAI Vs. G BALAKRISHNAN	April 11, 2011
TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIVISION I LTD Vs. PRESIDING OFFICER	January 27, 2011
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LIMITED Vs. S KANAGAVALLI	February 3, 2011
TAMIL NADU TRADERS ERODE Vs. JOINT COMMISSIONER SMR OFFICE OF THE SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES CHENNAI	December 16, 2011
TAMIL NADU VENEERS PVT LTD Vs. STATE OF TAMILNADU	April 8, 2011
TAMIL NADU WAKF BOARD REP BY BY ITS CHAIRMAN & OTHERS Vs. A SADHIK ALI & OTHERS	March 10, 2011
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. M V RANGARAJAN	February 8, 2011
TAMIL SELVAM Vs. STATE BY THE INSPECTOR OF POLICE	January 4, 2011
TAMILARASI Vs. STATE BY SUPERINTENDENT OF POLICE	June 21, 2011
TAMILARASI Vs. ARULMIGHU NELLUKADAI MARIAMMAN TIRUKKOIL	September 30, 2011
TAMILNADU ARASU PANIYALAR SANGAM Vs. GOVERNMENT OF TAMILNADU	August 17, 2011
TAMILNADU ELECTRICITY BOARD Vs. UNITED INDIA INSURANCE CO LTD	June 6, 2011
TAMILNADU JAI BHARATH MILLS LTD Vs. STATE OF TAMILNADU	February 11, 2011
TAMILNADU NURSERY PRIMARY MATRICULATION AND HIGHER SECONDARY SCHOOLS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	June 27, 2011
TAMILNADU PETROPRODUCTS LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	February 25, 2011
TAMILNADU PWD TECHNICAL AND FIELD EMPLOYEES ASSOCIATION Vs. STATE OF TAMILNADU	August 19, 2011
TAMILNADU RETIRED PANCHAYAT UNION AND TOWN PANCHAYAT PENSIONERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT	January 11, 2011
TAMILNADU SIDDHA MEDICAL GRADUATES ASSOCIATION Vs. INDIAN MEDICAL ASSOCIATION	February 11, 2011
TAMILNADU STATE APEX CO OPERATIVE BANK EMPLOYEES UNION Vs. REGISTRAR OF TRADE UNIONS	June 30, 2011
TAMILNADU STATE GOVERNMENT TRANSPORT CORPORATION KAMARAJ LABOUR UNION Vs. STATE OF TAMILNADU	July 25, 2011
TAMILNADU STATE MARKETING CORPN LTD Vs. CHIEF COMMISSIONER OF INCOME TAX	February 25, 2011
TAMILNADU STATE MUNICIPAL AND CORPORATION Vs. CHIEF EXECUTIVE OFFICER	March 9, 2011
TAMILNADU STATE TRANSPORT CORPORATION Vs. SAROJINI DEVI	February 28, 2011
TAMIZHAGA CIVIL SUPPLIES CORPORATION Vs. STATE OF TAMIL NADU	August 4, 2011
TAPAN KUMAR SAHA PROPRIETOR, ANAND Vs. COMMISSIONER OF CUSTOMS (SEAPORT-EXPORTS), ADDITIONAL COMMISSIONER OF CUSTOMS	June 20, 2011
TARA Vs. GOVERNMENT OF TAMIL NADU	January 10, 2011
TASMAC TRANSPORT CONTRACTORS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	February 17, 2011
TATA AIG INSURANCE CO LTD CHENNAI Vs. K K SUJATHA	April 1, 2011
TATA COMMUNICATIONS LTD Vs. S KOMALAVALLI	September 13, 2011
TAYANAYAKI PROPRIETRIX Vs. FOREIGN TRADE DEVELOPMENT OFFICER PUDUCHERRY	March 16, 2011
TDTA MANAGEMENT SCHOOLS CSI DIOCESE OF TIRUNELVELI Vs. GOVERNMENT OF TAMIL NADU	September 28, 2011
TEBMA SHIPYARDS LIMITED Vs. BOARD OF TRUSTEES OF TUTICORIN PORT TRUST	August 5, 2011
TECH MAHINDRA LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD	September 12, 2011
TECH SERVICES Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES CHENNAI	April 20, 2011
TECHNO RUBBER AND PLASTICS Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION ADDITIONAL BENCH	October 29, 2011
TEXMAK ENGINEERS Vs. GOVERNMENT OF TAMIL NADU	February 7, 2011
TEXWORTH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	February 8, 2011
TEXWORTH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	February 10, 2011
TEXWORTH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS CHENNAI	February 4, 2011
TEXWORTH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	February 1, 2011
TEXWORTH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	January 25, 2011
TEXWORTH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS	March 10, 2011
TEXWORTH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS AND DEPUTY COMMISSIONER OF CUSTOMS	June 8, 2011
TEXWORTH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS AND DEPUTY COMMISSIONER OF CUSTOMS (DEPB)	April 19, 2011
TEXWORTH INTERNATIONAL REP BY ITS PROPRIETOR VIKRAM JAIN Vs. COMMISSIONER OF CUSTOMS AND ORS	January 6, 2011
TEXXONE PVT LTD Vs. ASSISTANT COMMISSIONER CT CHENNAI	June 23, 2011
THALAPPAKATTI NAIDU ANANDA VILAS BIRIYANI HOTEL Vs. THALAPAKATTU BIRIYANI AND FAST FOOD	June 23, 2011
THALAPPAKATTU BIRIYANI AND FAST FOOD Vs. THALAPPAKATTI NAIDU ANANDA VILAS BIRIYANI HOTEL	August 1, 2011
THALAVA Vs. STATE	December 1, 2011
THAMEEM ANSAI ALIAS ANSARI Vs. STATE	June 7, 2011
THAMILARASI Vs. SELVAM	July 7, 2011
THANGA SULAIKSHA UMMA Vs. MRS NAGALAKSHMI	June 27, 2011
THANGAMMAL Vs. COMPETENT AUTHORITY CUM SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	March 4, 2011
THANGAPANDIAN Vs. THAYAMMAL @ ESAKKIAMMAL	November 8, 2011
THANGAPANDIAN ALIAS SANKARANARAYANA Vs. STATE	April 9, 2011
THANGAPERUMAL Vs. STATE	December 1, 2011
THANGARAJ Vs. BLOCK DEVELOPMENT OFFICER	July 20, 2011
THANGAVEL Vs. P M SHAKUL HAMEED	November 29, 2011
THANGAVEL Vs. STATE	January 27, 2011
THANGAVEL UDAYAR DIED Vs. MARUTHAMUTHU DIED	November 2, 2011
THANGAVELU Vs. STATE BY THE INSPECTOR OF POLICE	June 27, 2011
THANGESWARI Vs. THIRUMALVALAVAN	February 18, 2011
THANIGAIMALAI Vs. STATE BY SUB INSPECTOR OF POLICE	June 30, 2011
THANIGAIVEL Vs. GOVINDARAJAN	September 14, 2011
THANIKACHALAM ALIAS P T CHALAM Vs. A MURUGESAN	April 19, 2011
THANISLAS Vs. VIJAYA PERUMAL, JANARTHANA PRASAD AND PADMINI	August 22, 2011
THANKA NADAR Vs. OMANA	March 4, 2011
THANTIYADI REALTORS PRIVATE LIMITED, REP. BY ITS DIRECTOR MR. R. VISWANATHAN Vs. SOMASIMARA REALTORS PRIVATE LIMITED, REP. BY ITS DIRECTOR MR. V. JAGGANNATHAN	March 11, 2011
THARANGINI SOUND TECHNICS CHENNAI Vs. STATE OF TAMIL NADU	April 20, 2011
THARMAR Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE (L AND O) AND ORS	April 6, 2011
THARMARASA SATHEESAN Vs. INTELLIGENCE OFFICER	April 27, 2011
THAVASI THEVAR AND ORS Vs. RANGASAMY	December 7, 2011
THAYARAMMAL ALIAS SUNDARALAKSHMI Vs. TAMIL NADU LAND REFORMS	June 8, 2011
THE MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION Vs. THE JOINT COMMISSIONER OF LABOUR(CONCILIATION), CHENNAI AND ANR.	December 13, 2011
THE STATE OF TAMIL NADU REPRESENTED BY THE DEPUTY COMMISSIONER (CT) Vs. TVL. DEEJAY PLASTICS (P) LTD.	July 8, 2011
THE STATE OF TAMILNADU Vs. JAYESH BROTHERS	November 17, 2011
THE STATE REPRESENTED BY THE HOME SECRETARY THE GOVERNMENT OF TAMIL NADU & OTHERS Vs. YESU ALIAS VELAIYAN & OTHERS	September 14, 2011
THE SUPERINTENDENT OF POLICE Vs. R KARTHIKEYAN & OTHERS	April 6, 2011
THE TAMIL NADU PUBLIC SERVICE COMMISSION, REP. BY ITS SECRETARY, GOVERNMENT ESTATE, CHENNAI. Vs. R. MANIKANDAN AND ANOTHER	August 12, 2011
THENKUMARI EDUCATIONAL SOCIETY Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT (UD 4(I)) DEPARTMENT	November 2, 2011
THENNARASU Vs. JAIN PARSWANATHA NAINAR	June 13, 2011
THERMAX LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER CHECK POST OFFICER	February 25, 2011
THERMAX LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER CHENNAI	March 2, 2011
THEYAGARAJA THEATRE Vs. COMMISSIONER OF POLICE AND CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	June 21, 2011
THIAGARAJAR MILLS PRIVATE LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED	June 27, 2011
THIAGARAJAR POLYTECHNIC SALEM Vs. C RAJAVEERAN	March 22, 2011
THILAGAM Vs. ASSISTANT DIVISINAL ENGINEER	February 23, 2011
THILAGAVENI Vs. STATE OF TAMIL NADU	January 4, 2011
THILAK KUMAR ALIAS PANDIAN Vs. V RANGANATHAN	January 11, 2011
THIMMARAYAN Vs. CHANDRAN	February 14, 2011
THIRU AROORAN SUGARS LIMITED Vs. TAMIL NADU CO OPERATIVE SUGAR FEDERATION LIMITED	December 23, 2011
THIRU AROORAN SUGARS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 26, 2011
THIRU C JAYARAMAN Vs. REVENUE DIVISIONAL OFFICER	February 28, 2011
THIRU JAGADEESAN Vs. THIRU N SUBRAMANI	March 2, 2011
THIRU S ARJUNAN Vs. SECRETARY TO GOVERNMENT, HANDLOOMS, HANDICARFTS, TEXTILES AND KHADI DEPARTMENT AND CHIEF EXECUTIVE OFFICER, TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD	March 9, 2011
THIRU VI KA DR MU VA EDUCATIONAL TRUST Vs. COMMISSIONER LAND AND ESTATES	January 19, 2011
THIRUGNANASAMBANDAM Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT VRIDHACHALAM	February 10, 2011
THIRUMALAISAMY Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	April 26, 2011
THIRUMALI Vs. REVENUE DIVISIONAL OFFICER	March 2, 2011
THIRUMANGALAM AGRICULTURAL PRODUCERS CO-OP MARKETING SOCIETY LTD REP THROUGH ITS SPECIAL OFFICER THIRUMANGALAM Vs. SUPERINTENDING ENGINEER MADURAI ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD	November 18, 2011
THIRUNAVUKKARASU DECEASED Vs. DEPUTY INSPECTOR GENERAL OF POLICE VILLUPURAM RANGE	September 28, 2011
THIRUPUR MUNICIPALITY SHOP MERCHANTS ASSOCIATION Vs. COMMISSIONER THIRUPUR CORPORATION	January 31, 2011
THIRUVAIYARU VANIGAR NALA KAZHAGAM Vs. SUPERINTENDENT, PANCHANATHESWARAR SWAMY TEMPLE AND ORS	April 12, 2011
THIRUVALLESWARAR NAGAR NALA KAZHAGAM Vs. S SELVAKUMAR	January 10, 2011
THIRUVANNAMALAI GANDHI NAGAR COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. SAMBASIVAM	March 23, 2011
THIRUVOTRIYUR GANDHIJI NAGAR KUDIYIRUPPOR NALA SANGAM Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT	June 28, 2011
THIYAGARAJAN Vs. STATE BY INSPECTOR OF POLICE	March 30, 2011
THOL THIRUMA VALAVAN Vs. STATE OF TAMILNADU REPRESENTED BY ITS SECRETARY HOME DEPARTMENT	December 23, 2011
THOMAS EDUCATIOAL AND CHARITABLE TRUST Vs. ARULMIGU EKAMBARANATHAR THIRUKOIL	March 28, 2011
THULASIAMMAL Vs. PERIYA KANNU	January 7, 2011
THYROCARE TECHNOLOGIES LIMITED Vs. SUB REGISTRAR MADUKKARAI COIMBATORE	June 27, 2011
TIM CECIL Vs. STATE	June 13, 2011
TIMMU REDDY Vs. CHIEF EDUCATIONAL OFFICER	October 21, 2011
TIMOTHY BOWEN ALSO KNOWN AS TIM BOWEN MANOR LANE Vs. CLENERGEN CORPORATION A COMPANY INCORPORATED UNDER THE LAWS OF THE STATE OF NEVADA	November 23, 2011
TIMOTHY BOWEN, ALSO KNOWN AS TIM BOWEN, MANOR LANE Vs. CLENERGEN CORPORATION, A COMPANY INCORPORATED UNDER THE LAWS OF THE STATE OF NEVADA	November 23, 2011
TIPS ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	February 22, 2011
TIRUCHIRAPPALLI CITY CO-OPERATIVE BANK LTD AND ORS Vs. M JOSEPH CHANDRAN	January 27, 2011
TIRUMURUGA REAL ESTATE Vs. DHANRAJ KOCHAR	July 15, 2011
TIRUNELVELI (SEPARATE) 55 KADAMBUR AGRICULTURAL CO-OPERATIVE SOCIETY BANK LIMITED BY ITS SECRETARY KOVILPATTI TALUK TUTICORIN Vs. JEYARM	November 11, 2011
TIRUNELVELI CITY MUNICIPAL CORPORATION Vs. PATHY ASSOCIATES, MANAGING DIRECTOR	September 26, 2011
TITAN INDUSTRIES LTD STATE Vs. STATE BANK OF INDIA	March 3, 2011
TMI ROLLON ENGINEERING P LTD Vs. COMMISSIONER OF CUSTOMS APPEALS CHENNAI	June 14, 2011
TMT T PADMAVATHI Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES DEPARTMENT AND ORS	April 6, 2011
TNS RAVI KUMAR Vs. CHAIRMAN TNEB HEADQUARTERS	April 12, 2011
TNSTC STAFF FEDERATION Vs. MANAGER DIRECTOR TNSTC (MADURAI) LTD , GENERAL MANAGER, TNSTC (MADURAI) LTD , GENERAL MANAGER, TNSTC (KUMBAKONAM) LIMITED AND JOINT COMMISSIONER OF LABOUR, LABOUR DEPARTMENT	June 29, 2011
TODAY ART PRINTERS AND TRADERS Vs. CHECKPOST OFFICER	March 18, 2011
TONY ABRAHAM Vs. SUPERINTENDING ENGINEER GENERAL CONSTRUCTION CIRCLE	April 11, 2011
TOOLS MACHINERY AND PRODUCTS Vs. STATE OF TAMIL NADU	June 10, 2011
TOPNOTCH INFOTRONIX INDIA Vs. COMMERCIAL TAX OFFICER	February 28, 2011
TRACTORS AND FARM EQUIPMENTS LTD Vs. NEW CHANDRA MOTORS AND TRACTORS	June 20, 2011
TRANS ADS BY CHIEF EXECUTIVE K SEKAR Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT	November 14, 2011
TRIBAL HEALTH INITIATIVE Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 1, 2011
TRICHIRAPPALLI CITY MUNICIPAL CORPORATION, REP BY ITS EXECUTIVE AUTHORITY COMMISSIONER Vs. SENTHILKUMARI	December 16, 2011
TRICHY RAMESH PIPE INDUSTRIES P LTD Vs. SPECIAL COMMITTEE	March 4, 2011
TRIL INFO PARK LIMITED Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	April 25, 2011
TRIPLIANE YADHAVA KALYANA MANDAPAM AND CHARITIES Vs. E COMMISSIONER CORPORATION OF CHENNAI	March 23, 2011
TUTICORIN PORT MARINERS AND GENERAL STAFF UNION Vs. TUTICORIN PORT TRUST	April 8, 2011
TUTICORIN PORT TRUST Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U P LTD ; GOVERNMENT OF UTTAR PRADESH	August 5, 2011
TVL AAR BEE ENTERPRISES Vs. COMMERCIAL TAX OFFICER	March 22, 2011
TVL BOOT CAPTIVE POWER SERVICE(P)LTD Vs. STATE OF TAMIL NADU	August 8, 2011
TVL DHANAM PLASTICS, Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, DCTO I AND TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD ,	July 26, 2011
TVL GEM TECH ENGINEERS GANAPATHY COIMBATORE Vs. APPELLATE DEPUTY COMMISSIONER CT MAIN COIMBATORE	June 23, 2011
TVL KALPANA TEXTILES Vs. COMMERCIAL TAX OFFICER FAC TIRUPUR	January 7, 2011
TVL M M DETERGENTS COMPANY (P) LTD Vs. COMMISSIONER OF GEOLOGY AND MINING AND DISTRICT COLLECTOR	June 17, 2011
TVL MADRAS PHARMACEUTICALS Vs. ASSISTANT COMMISSIONER CT	March 23, 2011
TVL MICHELIN APOLLO TYRES PVT LTD Vs. ASSISTANT COMMISSIONER CT NANDANAM ASSESSMENT CIRCLE	April 7, 2011
TVL S S D OIL MILLS CO LTD Vs. ASSISTANT COMMISSIONER C T	January 18, 2011
TVL S S HEAT RECOVER ENGINEERS Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXE CHEPAUK	March 2, 2011
TVL SARAVANA AGENCIES Vs. APPELLATE DEPUTY COMMISSIONER CT VI FAC	April 12, 2011
TVL SENDAMARAI STEELS Vs. COMMERCIAL TAX OFFICER HARBOUR V ASSESSMENT CIRCLE	August 1, 2011
TVL SIDHI SALES CORPORATION Vs. ASSISTANT COMMISSIONER CT CHENNAI	April 26, 2011
TVL SLEEK TEXTILE INDUSTRIES LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER AND THE SPECIAL COMMITTEE	August 24, 2011
TVL SORNAM TANNERS CHENNAI Vs. COMMERCIAL TAX OFFICER CHENNAI	April 7, 2011
TVL SRI SAKTHI BRICK INDUSTRIES Vs. DISTRICT COLLECTOR VELLORE	February 24, 2011
TVL VELVETTE INTERNATIONAL PHARMA PRODUCTS LIMITED Vs. ASSISTANT COMMISSIONER CT	June 27, 2011
TVL VIGNESWARA PAINTS Vs. COMMERCIAL TAX OFFICER	June 13, 2011
TVL ZODIAC TRADERS Vs. COMMERCIAL TAX OFFICER	April 11, 2011
TVL. HARI PIPES Vs. THE STATE OF TAMIL NADU REP. BY THE COMMERCIAL TAX OFFICER	June 10, 2011
TVL. MANGAI AGENCIES, REPRESENTED BY ITS PROPRIETOR T. MEENAKSHI, 7-5-30, EAST CAR STREET, SIVAKASI, VIRUDHUNAGAR DISTRICT Vs. APPELLATE DEPUTY COMMISSIONER(CT), C.T. BUILDINGS, MADURAI ROAD, VIRUDHUNAGAR AND DEPUTY COMMERCIAL TAX OFFICER-III, C.T. BUILDINGS, SATCHIAPURAM, SIVAKASI, VIRUDHUNAGAR DISTRICT	July 28, 2011
TVL. REGAVENDRA LEATHERS REP. BY ITS PROPRIETRIX R. MAHESWARI Vs. THE DEPUTY COMMERCIAL TAX OFFICER-III	August 8, 2011
TVL. SILVER SPRING SPINNER (INDIA), REP. BY ITS DIRECTOR R. SRIDHAR Vs. STATE OF TAMILNADU, REP. BY ITS SECRETARY TO GOVERNMENT COMMERCIAL TAXES DEPARTMENT FORT ST. GEORGE, CHENNAI AND COMMERCIAL TAX OFFICER-I, SIVAKASI, VIRUDHUNAGAR DISTRICT	August 11, 2011
TVS BERG LIMITED TB WEST VELI STREET MADURAI Vs. COMMISSIONER OF INCOME TAX MADURAI	December 13, 2011
TVS MOTOR COMPANY LIMITED JAYALAKSHMI ESTATES Vs. M/S BAJAJ AUTO LIMITED	September 21, 2011
TVS MOTOR COMPANY LTD. Vs. COMMISSIONER OF C. EX.	October 19, 2011
TVS SEWING NEEDLES LTD Vs. COMMISSIONER OF INCOME-TAX-I, MADURAI	August 18, 2011
TVSK REDDY Vs. UNION OF INDIA THROUGH THE SECRETARY GOVT OF INDIA MINISTRY OF DEFENCE	September 30, 2011
U DURAIKANNU Vs. STATE COMMISSIONER FOR THE DIFFERENTLY ABLED	September 7, 2011
U GREGORY Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT, NAGERCOIL, MARIANTONY AND VIYAGAPPAN	November 1, 2011
U PALANISAMY Vs. K THANGAVELU	January 31, 2011
U RAJA Vs. DISTRICT MANAGER TASMAC LIMITED [CENTRAL SOUTH] CHENNAI	January 25, 2011
U RAMACHANDRAN S/O ULAGAPPAN PRESIDENT MANDAPAM UNION PRESIDENTS ASSOCIATION NAGACHI AND ORS Vs. STATE OF TAMIL NADU	December 22, 2011
U SHANKAR Vs. STATE	August 10, 2011
U SREE Vs. U SRINIVAS	September 26, 2011
U SRIKRISHNAN Vs. STATE	March 8, 2011
U SUMATHY Vs. SANTHI	September 22, 2011
U.S.R. TYRES AND TUBES PVT. LIMITED, REPRESENTED BY ITS DIRETOR, E. LEVIN MIRANDA Vs. THE COMMERCIAL TAX OFFICER	April 5, 2011
UBANA ALIAS SUNDARAVELU Vs. STATE BY INSPECTOR OF POLICE	March 16, 2011
UCO BANK Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT	June 28, 2011
UDAYAKUMAR Vs. STATE BY FOREST RANGER	April 1, 2011
UDHAGAI SENGUTTUVAN Vs. DIRECTOR DIRECTOR OF TOWN AND COUNTRY PLANNING	April 8, 2011
UDHAGAMANDALAM MUNICIPALITY Vs. GOOD SHEPHERD PUBLIC SCHOOL	February 14, 2011
UFLEX LIMITED Vs. STATE OF TAMIL NADU	June 29, 2011
UMADEVI COTTONS TIRUPUR Vs. DEPUTY COMMERCIAL TAX OFFICER POLLACHI	February 17, 2011
UMAR FAROOQ Vs. STATE	November 28, 2011
UMW INDUSTRIES LIMITED Vs. DY COMMERCIAL TAX OFFICER GANDHIPURAM COIMBATORE	March 9, 2011
UNILEC MACHINES PRIVATE LIMITED Vs. M/S SRI PLASMA WELD EQUIPMENTS	April 29, 2011
UNILINK PHARMA PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE	March 1, 2011
UNION BANK OF INDIA Vs. RECOVERY OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION	June 21, 2011
UNION OF INDIA Vs. M SENTHILKUMAR	July 1, 2011
UNION OF INDIA Vs. S RITA MARY	July 19, 2011
UNION OF INDIA Vs. R ANAND	July 29, 2011
UNION OF INDIA Vs. A M BAZEER AHAMED	September 8, 2011
UNION OF INDIA Vs. SHRI T PANICKER	April 7, 2011
UNION OF INDIA Vs. A S A KABIR	April 6, 2011
UNION OF INDIA Vs. N PERIASAMY	March 28, 2011
UNION OF INDIA Vs. T SUBRAMANIAN	December 10, 2011
UNION OF INDIA Vs. DR DEEPAK SEN	January 12, 2011
UNION OF INDIA DEPARTMENT OF TELE COMMUNICATIONS NOW BSNL Vs. TRIBHOVANDAS VENDRAVAN	December 13, 2011
UNIPAR LEATHER CHEMICALS PRIVATE LIMITED Vs. M O H LEATHERS PRIVATE LIMITED KAYWEAR EXPORTS	June 6, 2011
UNISTAR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	June 14, 2011
UNISTAR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	February 22, 2011
UNISTAR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	March 16, 2011
UNISTAR ENTERPRISES REP BY ITS PROPRIETOR S K KHETTARPAL Vs. COMMISSIONER OF CUSTOMS (SEAPORT - IMPORTS),; ADDITIONAL COMMISSIONER OF CUSTOMS AND DIRECTOR GENERAL OF FOREIGN TRADE AND EX-OFFICIO ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF COMMERCE AND INDUSTRY DEPARTMENT OF COMMERCE	March 31, 2011
UNIT TRADERS NO. 140, OLD THARAGUPET, BANGALORE - 560 053, REPRESENTED BY ITS PA RTNER SHRI HANIF THARA Vs. THE COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, NEW HARBOUR ESTATE, TUTICORIN - 628 004 AND THE ASSISTANT COMMISSIONER OF CUSTOMS (IMPORTS), OFFICE OF THE COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, NEW HARBOUR ESTATE, TUTICORIN - 628 004	August 25, 2011
UNIT TRUST OF INDIA Vs. HILL COUNTRY HOLIDAY RESORTS INDIA LTD.	February 8, 2011
UNITED APIRITS LIMITED Vs. HENKEL INDIA LIMITED	December 13, 2011
UNITED BLEACHERS LTD Vs. CUSTOMS EXCISE AND GOLD CONTROL	April 1, 2011
UNITED CARGO CARE Vs. KUBERAN, STATE	August 4, 2011
UNITED INDIA INS CO LTD Vs. AMIRTHAVALLI	February 7, 2011
UNITED INDIA INSURANCE CO BRANCH SANKAGIRI Vs. JAMBU ALIAS JAMBULINGAM	November 1, 2011
UNITED INDIA INSURANCE CO LTD Vs. K PARUVATHAM	December 2, 2011
UNITED INDIA INSURANCE CO LTD Vs. A RAJA	November 15, 2011
UNITED INDIA INSURANCE CO LTD Vs. KALYANI	April 5, 2011
UNITED INDIA INSURANCE CO LTD Vs. A VIJAYA	April 18, 2011
UNITED INDIA INSURANCE CO LTD Vs. ANNAMALAI	August 25, 2011
UNITED INDIA INSURANCE CO LTD Vs. UMA	September 20, 2011
UNITED INDIA INSURANCE CO LTD Vs. UMA	September 30, 2011
UNITED INDIA INSURANCE CO LTD Vs. VIJAYAKUMARI	February 24, 2011
UNITED INDIA INSURANCE CO LTD Vs. POONGODI	January 12, 2011
UNITED INDIA INSURANCE CO LTD Vs. N SIVAPPAN	January 18, 2011
UNITED INDIA INSURANCE CO LTD Vs. V MAHENDRAN	January 7, 2011
UNITED INDIA INSURANCE CO LTD Vs. S PERUMAL AND R NATHURAM	April 29, 2011
UNITED INDIA INSURANCE CO LTD BRANCH OFFICE Vs. SAMIATHAL	December 8, 2011
UNITED INDIA INSURANCE CO LTD CHENNAI Vs. SHANKAR MAHARAJ	November 29, 2011
UNITED INDIA INSURANCE CO LTD CHENNAI Vs. E SRINIVASAN	April 29, 2011
UNITED INDIA INSURANCE CO LTD COIMBATORE Vs. ARUMUGAM	April 11, 2011
UNITED INDIA INSURANCE CO LTD COIMBATORE Vs. SUBRAMANIAN	April 11, 2011
UNITED INDIA INSURANCE CO LTD KUMAR COMPLEX TIRUCHENGODE Vs. M MUTHU	November 29, 2011
UNITED INDIA INSURANCE CO LTD NAMAKKAL DISTRICT Vs. MOHAN KUMAR	February 8, 2011
UNITED INDIA INSURANCE CO LTD TRICHY Vs. SUGIRTHA	April 29, 2011
UNITED INDIA INSURANCE CO LTD TRICHY Vs. K UNNAMALAI	April 29, 2011
UNITED INDIA INSURANCE CO LTD VELLORE Vs. R SANKAR	April 5, 2011
UNITED INDIA INSURANCE CO. LTD KARUR Vs. KESAVAN ALIAS KESAVARAJ	February 28, 2011
UNITED INDIA INSURANCE CO. LTD. Vs. S. HARINI	November 23, 2011
UNITED INDIA INSURANCE CO. LTD. Vs. G. MOORTHY	June 20, 2011
UNITED INDIA INSURANCE CO. LTD. Vs. CHINNATHAMBI	March 1, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. D. TAMILARASI	December 23, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PANDIAMMAL	June 29, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R VINOTH	June 17, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S MEENAKSHI SUNDARAM	March 1, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K BALASUBRAMANIAM	March 4, 2011
UNITED INDIA INSURANCE COMPANY LIMITED HOSUR Vs. S RAMESH	April 20, 2011
UNITED INDIA INSURANCE COMPANY LIMITED IMPERIAL ROAD CUDDALORE Vs. RAMESH	February 2, 2011
UNITED INDIA INSURANCE COMPANY LIMITED NAGAPATTINAM Vs. T JOHN ROBERT	March 17, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. RAMAMURTHY	February 22, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. M THANGAVEL	November 4, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. REVATHY	September 30, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. E KOSALAI DEVI AND R NATHURAM	April 29, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. GOWRAVAN AND S RAJAN	June 23, 2011
UNITED INSURANCE CO LTD Vs. MINOR M PRUNUTI A BALA MAHALAKSHMI	November 11, 2011
UNITED INSURANCE CO LTD Vs. THANGAMUTHU	November 11, 2011
UNITED NILGIRI TEA ESTATES CO LTD Vs. COMMERCIAL TAX OFFICER COIMBATORE	September 23, 2011
UNITED SPIRITS LTD Vs. PARAMOUNT BUILDERS(CHENNAI)LTD	November 10, 2011
UNITED VISA SERVICES PVT LTD Vs. UNION OF INDIA	December 8, 2011
UNIVERSAL AVIATION SERVICES PVT LTD Vs. COMMISSIONER OF SERVICE TAX	April 26, 2011
UNIVERSAL BRAKES P LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	September 14, 2011
UNIVERSAL INDUSTRIAL SUPPLIERS Vs. COMMERCIAL TAX OFFICER	June 28, 2011
UNIVERSAL MINING CORPORATION Vs. ADDITIONAL DIRECTOR GENERAL OF FOREIGN TRADE	January 31, 2011
UNIWORD TELECOM LIMITED Vs. COMMERCIAL TAX OFFICER	April 12, 2011
UNIWORD TELECOM LIMITED Vs. COMMERCIAL TAX OFFICER CHENNAI	April 9, 2011
UNNIKRISHNAN ALIAS UNNI Vs. STATE	August 5, 2011
UPPU KARUNASESH Vs. COMMISSIONER OF INCOME TAX (APPEALS),	March 22, 2011
URGENTECHS AND DAVID ASSOCIATES CLASS I GOVERNMENT CONTRACTOR, A PARTNERSHIP FIRM Vs. CHIEF ENGINEER, CIVIL ENGINEERING DIVISION, DEPARTMENT OF SPACE, CHIEF CONSTRUCTION ENGINEER AND ENGINEER INCHARGE	July 22, 2011
URMILA DIVAKARAN Vs. K C RADHAKRISHANAN	August 18, 2011
URMILA KUMAR Vs. COMMISSIONER CORPORATION OF CHENNAI	March 23, 2011
USHA KANAGASABAPATHY Vs. JOINT SUB REGISTRAR NO I	February 17, 2011
USHA RANI ALIAS MEENAKSHI Vs. COMMISSIONER CORPORATION OF VELLORE	June 7, 2011
USHA STEEL TRADERS Vs. ASST COMMISSIONER CT CHENNAI	March 30, 2011
USILAMPATTI NATTATHI HINDU NADAR Vs. INSPECTOR GENERAL OF REGISTRATION	September 26, 2011
USILAMPATTI SHATRIYAKULA HINDU Vs. DIRECTOR OF SCHOOL EDUCATION	February 4, 2011
UTHAMI Vs. C DEVARAJU	June 30, 2011
UTHAYALAKSHMI Vs. STATE INSPECTOR OF POLICE	August 4, 2011
UTI BANK Vs. DEPUTY SUPERINTENDENT OF POLICE ECONOMIC OFFENCES WING Ï¿½ II	June 16, 2011
UTTAM BIR SINGH BEDI Vs. UNION OF INDIA, REP.BY SECRETARY TO GOVERNMENT, MINISTRY OF LAW AND JUSTICE, DEPARTMENT OF LEGAL AFFAIRS	November 30, 2011
UTTAM CHAND AND; KAMALESH KUMAR Vs. A R SHAMUDEEN	June 17, 2011
UTTAMCHAND Vs. T JOSEPH BENZINGER	April 12, 2011
UTTAR PRADESH CRICKET ASSOCIATION Vs. BOARD FOR CONTROL OF CRICKET IN INDIA	October 31, 2011
V A LOGESH Vs. DIRECTOR OF TOWN PANCHAYATS KURALAGAM CHENNAI	September 26, 2011
V A SIDDIQUE BASHA Vs. RAMAN	June 20, 2011
V A YESAN BASHA Vs. REGIONAL PROVIDENT FUND COMMISSIONER	April 27, 2011
V ALAGURAI Vs. COMMISSIONER, THIRUMANGALAM MUNICIPALITY, DISTRICT COLLECTOR AND M MADHU @ MAHARAJAN	August 2, 2011
V ANDAL Vs. TAHSILDAR	March 21, 2011
V ANNAMALAI Vs. UNION OF INDIA REP BY DIRECTOR	December 14, 2011
V ARUMUGAM PILLAI Vs. STATE OF TAMIL NADU	February 8, 2011
V ARUMUGASAMY Vs. M VALLIAMMAI	November 14, 2011
V ARUNACHALAM Vs. DISTRICT COLLECTOR THANJAVUR	June 14, 2011
V ASOKAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	February 15, 2011
V AYYASWAMY Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 8, 2011
V BALASUBRAMANIAM Vs. TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION	March 15, 2011
V BALASUBRAMANIAN Vs. ASSISTANT GENERAL MANAGER ADMINISTRATION STATE BANK OF INDIA KURUNCHI COMPLEX STATE BANK ROAD COIMBATORE	September 29, 2011
V BHASKARAN Vs. SPECIAL DIRECTOR OF ENFORCEMENT ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE NEW DELHI	December 16, 2011
V C PURSHOTHAMAN Vs. PRESIDING OFFICER I ADD LABOUR COURT CHENNAI	April 25, 2011
V C SELVAN Vs. SECRETARY TO GOVERNMENT, COMMERCIAL TAXES (G) DEPT	July 4, 2011
V C SENTHILKUMAR Vs. COMMISSIONER OF INCOME TAX, TAX RECOVERY OFFICER AND M LOGANATHAN	April 28, 2011
V CHANDRA Vs. COMMISSIONER AND DIRECTOR OF SOCIAL WELFARE DEPARTMENT OF SOCIAL WELFARE	August 19, 2011
V CHANDRAMANI Vs. REGIONAL TRANSPORT AUTHORITY CUDDALORE DISTRICT	June 24, 2011
V D GRAHALAKSHMI Vs. T PRASHANTH	November 21, 2011
V DAMODARAN Vs. THULASIRAMA REDDY	June 6, 2011
V DEIVASIGAMANI Vs. COMMISSIONER HR AND CE DEPARTMENT AND ORS	June 8, 2011
V DHANASEKAR AND M ELUMALAI Vs. KARANSINGH, COMMISSIONER OF POLICE, SUB URBAN, ST THOMAS MOUNT, CHENNAI	September 30, 2011
V DHANASEKARAN Vs. DISTRICT COLLECTOR THIRUVANNAMALAI DISTRICT	September 26, 2011
V DHARMALINGAM Vs. SECRETARY, DEPARTMENT OF HIGHER EDUCATION	November 10, 2011
V DINESH Vs. PUNJAB NATIONAL BANK	December 10, 2011
V DURAISAMY Vs. COMMISSIONER THIRUVOTTIYUR MUNICIPALITY	April 12, 2011
V G MANOHARAN Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	October 18, 2011
V GAVASKAR Vs. REVENUE DIVISIONAL OFFICER VELLORE DISTRICT	June 29, 2011
V GOBINATHAN Vs. SUPERINTENDENT OF POLICE	March 21, 2011
V GOPU Vs. MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	July 26, 2011
V IYYAPPAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD, CHIEF ENGINEER/PERSONNEL, TAMIL NADU ELECTRICITY, ADMINISTRATION BRANCH AND SUPERINTENDING ENGINEER, TIRUNELVELI ELECTRICITY	August 4, 2011
V JAGANNATHAN Vs. SECRETARY TO GOVERNMENT CHENNAI	June 15, 2011
V JAYACHANDRAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	July 15, 2011
V JAYACHANDRAN Vs. JOINT COMMISSIONER OF LABOUR	February 15, 2011
V JEEVA Vs. STATE OF TAMIL NADU, SCHOOL EDUCATION DEPARTMENT, SECRETARIAT, DIRECTOR OF SCHOOL EDUCATION, JOINT DIRECTOR OF SCHOOL EDUCATION (PERSONNEL), CHIEF EDUCATIONAL OFFICER, VELLORE, VELLORE DISTRICT	October 31, 2011
V JOHN LAWRENSO Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD	October 31, 2011
V K AMALRAJ Vs. INSPECTOR GENERAL REGISTRATIONS	February 2, 2011
V K GOVINDAN Vs. N S PALANIAPPAN THE MANAGING DIRECTOR TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED	March 29, 2011
V K RAJAMANICKA MUDALIAR Vs. J KUMAR	June 16, 2011
V K RAMESH Vs. SUPERINTENDING ENGINEER VELLORE ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD	March 11, 2011
V K SHRINIVASAN Vs. TAMIL NADU HOUSING BOARD	April 7, 2011
V K SUBRAMANIAM Vs. DISTRICT REVENUE OFFICER TIRUVALLUR	September 6, 2011
V K T RAJKUMAR GARMENTS Vs. COLONEL COLONEL ADMINISTRATION FOR COMMENDENT	February 28, 2011
V KALIAPERUMAL Vs. AMUDHAVALLI CHIEF EDUCATIONAL OFFICER AND CHAIRMAN	July 1, 2011
V KALIYAMURTHY Vs. GOVERNMENT OF TAMILNADU	August 11, 2011
V KALPANA Vs. STATE OF TAMIL NADU	September 13, 2011
V KANDASAMY Vs. SPECIAL OFFICER VIRUDHACHALAM AGRICULTURAL PRODUCERS	February 14, 2011
V KANDASAMY Vs. M KUPPUSAMY	January 22, 2011
V KANTHA SELVI Vs. STATE OF TAMIL NADU	January 18, 2011
V KARPAGAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	December 22, 2011
V KASI Vs. OFFICE OF THE ACCOUNTANT GENERAL (A AND E)	April 1, 2011
V KISHORE EMPERUMAL ALIAS E V KISHORE Vs. SECRETARY TO GOVERNMENT	February 14, 2011
V KISHORE KUMAR Vs. ANNA UNIVERSITY	January 19, 2011
V KRISHNAMOORTHY Vs. BALAKRISHNAN	January 12, 2011
V KRISHNAMOORTHY Vs. STATE OF TAMIL NADU	October 28, 2011
V KRISHNAN Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	March 31, 2011
V KRISHNAVENI Vs. ASSISTANT ELECTION OFFICER CUM ZONAL DEPUTY TAHSILDAR AVINASHI PANCHAYAT UNION TIRUPPUR	October 4, 2011
V L DHANDAPANI Vs. REVATHY RAMACHANDRAN	January 12, 2011
V LAKSHMI Vs. SPECIAL COMMISSIONER AND SECRETARY TO GOVERNMENT	January 11, 2011
V LAKSHMI Vs. GOVERNMENT OF TAMIL NADU	February 4, 2011
V LAWRENCE Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	April 11, 2011
V LAWRENCE GRAY KUMAR Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY	January 28, 2011
V M JAYASHANKAR Vs. SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST DEPARTMENT AND ORS	April 8, 2011
V M SIVARAJ Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	January 21, 2011
V MADHAV Vs. GOVERNMENT OF TAMIL NADU	November 25, 2011
V MADHAV Vs. TAMIL NADU INFORMATION COMMISSION	July 12, 2011
V MALLIKA Vs. SECRETARY TO GOVERNMENT	July 28, 2011
V MANICKAM Vs. MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI DIVISION-II) LIMITED	October 28, 2011
V MANJU Vs. STATE REP BY SUB-INSPECTOR OF POLICE MEHENDRAMANGALAM POLICE STATION DHARMAPURI DISTRICT	February 11, 2011
V MANOHARAN Vs. SPECIAL OFFICER V L THANI	January 24, 2011
V MANOHARAN Vs. STATE OF TAMIL NADU	August 23, 2011
V MANOHARAN Vs. MANAGING DIRECTOR MARUDHUPANDIYAR TRANSPORT CORPORATION LIMITED KARAIKUDI	March 2, 2011
V MARIMUTHU S/O VELLAISAMY Vs. CHAIRMAN TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD	February 7, 2011
V MATHIVANAN Vs. REGIONAL MANAGER STATE BANK OF INDIA	January 22, 2011
V MEENAKSHI Vs. DIRECTOR OF SOCIAL WELFARE	November 17, 2011
V MOHAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 4, 2011
V MOHANRAM Vs. PRESIDING OFFICER THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	September 27, 2011
V MULLAI VASUKI Vs. SYNDICATE BANK	October 19, 2011
V MURALI Vs. POST MASTER GENERAL DEPARTMENT OF POSTS	October 31, 2011
V MURUGASAMY Vs. K B MANI	April 26, 2011
V MURUGESAN Vs. REGISTRAR CO OPERATIVE SOCIETIES	March 4, 2011
V MURUGESAN Vs. REGIONAL TRANSPORT AUTHORITY COIMBATORE	February 15, 2011
V MUTHU Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	December 2, 2011
V MUTHURANI Vs. DISTRICT COLLECTOR RAMNAD DISTRICT	October 11, 2011
V MUTHUSUBRAMANIAN, S/O LATE K VENKATA SUBRAMANIAN Vs. DEPUTY COMMISSIONER OF LABOUR, CHAIRMAN AND MANAGING DIRECTOR, KARUR VYSYA BANK LIMITED	July 25, 2011
V N RAJANGAM Vs. STATE BY SUB INSPECTOR OF POLICE	July 21, 2011
V N S HIGH SCHOOL Vs. STATE OF TAMILNADU	February 18, 2011
V N SUBRAMANIAM Vs. TAMIL NADU ADVOCATES ASSOCIATION	May 5, 2011
V NANDESH Vs. DIRECTOR OF SCHOOL EDUCATION	April 25, 2011
V P ARUMUGAN Vs. DISTRICT COLLECTOR COIMBATORE	March 8, 2011
V P DURAISWAMY Vs. CHIEF ELECTORAL OFFICER OF TAMIL NADU AND PRINCIPAL SECRETARY TO GOVERNMENT	April 12, 2011
V P M TRADERS Vs. SIVAMANI SPINNING MILLS LTD SALEM	March 1, 2011
V P SALU Vs. R VADIVELU	September 29, 2011
V P SURESHKUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE	June 14, 2011
V PACHAIYAPPAN Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE	October 10, 2011
V PALANI Vs. P BALASUBRAMANIAM	January 10, 2011
V PALANI MUDALIAR AND SONS Vs. COMMERCIAL TAX OFFICER	March 23, 2011
V PALANICHAMY Vs. BRANCH MANAGER, STATE BANK OF INDIA, VANGAL BRANCH, KARUR DISTRICT	November 1, 2011
V PALANISAMY Vs. V SHANMUGAM	November 30, 2011
V PANCHAVARNAM Vs. ADDITIONAL ASSISTANT ELEMENTARY	June 13, 2011
V PANDURANGAN Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT	February 23, 2011
V PANIDARAJAN, S/O VELANDI; S RAJENDRAN Vs. SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE; JEGAN KUMAR, S/O PANDIAN, PANDIAN, S/O VELANDI, SUB-INSPECTOR OF POLICE AND SUPERINTENDENT OF POLICE	July 6, 2011
V PERIAKARUPPAN AMBALAM Vs. K SIVASHANKARAN	March 4, 2011
V PERIANNAN Vs. DISTRICT COLLECTOR	April 11, 2011
V PETHAPERUMAL Vs. STATE OF PONDICHERRY	March 29, 2011
V PRABHU Vs. PRINCIPAL SECRETARY/COMMISSIONER OF COMMERCIAL TAXES	September 20, 2011
V PREMA KUMARI Vs. M PALANI	October 19, 2011
V R SUBRAMANIAN Vs. R M ANNAMALAI	November 9, 2011
V RAJ Vs. STATE OF TAMIL NADU	July 26, 2011
V RAJA Vs. STATE OF TAMIL NADU	August 24, 2011
V RAJA Vs. SECRETARY TO GOVERNMENT	April 27, 2011
V RAJAMANI Vs. DISTRICT COLLECTOR, TAHSILDAR AND REVENUE INSPECTOR TAHSILDAR OFFICE	April 19, 2011
V RAJAN Vs. STATE	August 3, 2011
V RAJASEKARAN Vs. EXECUTIVE OFFICER MALLASAMUTHRAM TOWN PANCHAYAT	February 22, 2011
V RAJENDRA KUMAR Vs. STATE OF TAMIL NADU	April 20, 2011
V RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU	January 6, 2011
V RAJENDRAN Vs. REGIONAL TRANSPORT OFFICER, THANJAVUR	September 9, 2011
V RAJKUMAR Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	April 12, 2011
V RAMACHANDRAN Vs. SPECIAL DIRECTOR	March 3, 2011
V RAMADURAI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	August 11, 2011
V RAMAKRISHNAN Vs. STATE OF TAMIL NADU	July 14, 2011
V RAMALINGAM Vs. GOVERNMENT OF TAMILNADU	April 5, 2011
V RAMALINGAM Vs. KARUPPANNAN	November 1, 2011
V RAMALINGAM Vs. DISTRICT COLLECTOR	February 1, 2011
V RAMALINGAM, S/O VELUCHAMY CHETTIAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS, DISTRICT REVENUE OFFICER AND SPECIAL TAHSILDAR URBAN LAND TAX	July 18, 2011
V RAMAN ALIAS RAMIN ALIAS RAMAMOORTHY Vs. UNION TERRITORY OF PUDUCHERRY	February 17, 2011
V RAMANATHAN Vs. REGIONAL MANAGER CENTRAL BANK OF INDIA TRICHY	March 1, 2011
V RAMASAMY NAIDU Vs. S P DAMODARAN	September 29, 2011
V RAMESH Vs. GENERAL MANAGER UCO BANK	July 20, 2011
V RAMESH Vs. CORRESPONDENT, GANDHI GRAMA SANTHI DEAF HIGH SCHOOL	October 18, 2011
V RAMESH KUMAR Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD	July 29, 2011
V RANGANATHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT II DEPARTMENT CHENNAI	March 24, 2011
V RASIYAPPAN Vs. RAMALAKSHMI	August 19, 2011
V RATHINA Vs. ACCOUNTS OFFICER	February 3, 2011
V RAVINDRAN Vs. S JAYANTHI SELVAM	August 26, 2011
V RAYAPPAN Vs. PRESIDING OFFICER, LABOUR COURT	December 14, 2011
V S JINNAH Vs. DEPUTY COMMISSIONER OF POLICE (NR) AND DIRECTOR GENERAL OF POLICE	July 18, 2011
V S MURUGAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 23, 2011
V S MURUGESA MANI Vs. STATE	August 29, 2011
V S NACHIMUTHU MUDALIAR SONS Vs. STATE OF TAMIL NADU	April 25, 2011
V S RAJENDRAN Vs. REGIONAL MANAGER	July 27, 2011
V SAMPATH Vs. DISTRICT COLLECTOR THIRUVANNAMALAI DISTRICT	December 19, 2011
V SANKARAN Vs. STATE OF TAMIL NADU	June 7, 2011
V SANKARI Vs. DIRECTOR TEACHER EDUCATION RESEARCH AND TRAINING CHENNAI	June 20, 2011
V SANTHALAKSHMI Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, DIRECTOR OF ELEMENTARY EDUCATION AND DISTRICT ELEMENTARY EDUCATION OFFICER	July 25, 2011
V SANTHI SIRI Vs. PONDICHERRY UNIVERSITY	November 16, 2011
V SARAVANAN Vs. SECRETARY TO GOVERNMENT TAMIL NADU ELECTRICITY BOARD	February 9, 2011
V SARAVANAN Vs. UNION OF INDIA	January 25, 2011
V SARAVANAN Vs. GOVERNMENT OF TAMILNADU	October 18, 2011
V SATHIYAMURTHY Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	June 6, 2011
V SATHYA NARAYANA Vs. MENAKA ALIAS DILLIBAI	February 1, 2011
V SEKAR Vs. AKASH HOUSING	March 11, 2011
V SEKAR Vs. MADURAI KAMARAJ UNIVERSITY	July 29, 2011
V SELVAM Vs. V DURAISAMY	December 14, 2011
V SELVARANI Vs. CHAIRMAN TAMIL NADU ELECTRICTY BOARD CHENNAI	March 21, 2011
V SENTHIL KUMAR Vs. DIRECTOR GENERAL OF POLICE KAMARAJ SALAI CHENNAI	June 7, 2011
V SENTHIL KUMAR Vs. DIRECTOR OF PUBLIC LIBRARIES	July 28, 2011
V SENTHILKUMAR Vs. STATE OF TAMIL NADU	August 3, 2011
V SHANMUGAIAH Vs. SUPERINTENDENT OF POLICE	June 22, 2011
V SHANTHA Vs. STATE OF TAMIL NADU; ACCOUNTANT GENERAL; DISTRICT EDUCATIONAL OFFICER AND CORRESPONDENT, SYED AMMAL HIGHER SECONDARY SCHOOL	April 9, 2011
V SHOBA Vs. REGISTRAR DR AMBEDKAR LAW UNIVERSITY	January 11, 2011
V SIVAKUMAR Vs. INSPECTOR GENERAL OF REGISTRATION	April 1, 2011
V SOLAIMUTHU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	August 19, 2011
V SRINIVASAN Vs. COMMISSIONER TRIBUNAL FOR DISCIPLINARY PROCEEDINGS AND COMMISSIONER	July 22, 2011
V SUBHASHINI Vs. ELECTION COMMISSION OF INDIA	May 11, 2011
V SUBRAMANIAM Vs. DIRECTOR LOCAL FUND AUDIT DEPARTMENT	November 12, 2011
V SUBRAMANIAN Vs. UNION OF INDIA	November 2, 2011
V SUBRAMANIAN Vs. STATE OF TAMIL NADU	February 10, 2011
V SUBRAMANIAN Vs. CHIEF EDUCATIONAL OFFICER CUDDALORE	March 17, 2011
V SUKANYA Vs. COMMISSIONER CORPORATION OF CHENNAI	June 9, 2011
V SUMATHI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE TEYNAMPET	January 31, 2011
V SUNDARARAJAN Vs. ADDITIONAL GENERAL MANAGER HR NUCLEAR POWER CORPORATION OF INDIA LTD	June 10, 2011
V SUNDARARAJAN Vs. REGIONAL TRANSPORT AUTHORITY CUDDALORE	June 23, 2011
V SURESH Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	February 22, 2011
V SURESH Vs. V KUMARAN	March 2, 2011
V THIAGARAJAN Vs. STATE OF TAMIL NADU	June 6, 2011
V THIRUNAVUKKARASU Vs. SHOBANA	January 10, 2011
V THIRUVENGADAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHENNAI	April 28, 2011
V THIYAGARAJAN Vs. SECRETARY AND CORRESPONDENT	March 7, 2011
V THULASI Vs. INDIAN OVERSEAS BANK	May 5, 2011
V UDAYAKUMAR Vs. STATE OF TAMILNADU	January 7, 2011
V UMA Vs. V BALAJI	March 10, 2011
V VAIYAPURI Vs. GOVERNMENT OF TAMIL NADU	January 18, 2011
V VAIYAPURI Vs. M PAVAYI	January 21, 2011
V VALLINAYAGAM Vs. STATE OF TAMIL NADU	September 16, 2011
V VARADARAJAN Vs. BRANCH MANAGER TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	August 2, 2011
V VARADHARAJAN Vs. BOARD OF DIRECTORS TAMIL NADU CIVIL SUPPLIES CORPORATION	January 18, 2011
V VEERAMANI Vs. K K PALANISAMY	September 19, 2011
V VELLAIYAN Vs. COLLECTOR CUDDALORE	September 20, 2011
V VENKATACHALAM Vs. COMMISSIONER	July 20, 2011
V VENKATESH Vs. DISTRICT COLLECTOR	April 7, 2011
V VIJAYAKUMARI Vs. DISTRICT SOCIAL WELFARE OFFICER OFFICE OF THE DISTRICT SOCIAL WELFARE OFFICE THIRUVANNAMALAI	July 19, 2011
V VIVEKANANDAN Vs. S PANNERSELVAM	November 25, 2011
V YUVARAJ Vs. REVENUE DIVISIONAL OFFICER AND TAHSILDAR	June 29, 2011
V. GEORGE VINCENT Vs. COMMERCIAL TAX OFFICER, NAGERCOIL, KANYAKUMARI	November 22, 2011
VADASERI UNNAMALAIKADAI MALAIYAM SALIYAR NAINAR MADAR PIRAI KANDA SASTHA KOVIL TRUST KANYAKUMARI DISTRICT Vs. BABY	February 22, 2011
VADASERY POTHUJANA KAITHAREE NESAVALAR KOOTURAVU SANGAM LTD AND ORS Vs. KALIAPPAN AND ORS	November 8, 2011
VADIVEL Vs. SECRETARY TO GOVERNMENT	December 19, 2011
VADIVEL TEXTILES Vs. ASSISTANT REGIONAL COMMISSIONER	August 2, 2011
VADIVELU Vs. STATE BY INSPECTOR OF POLICE	April 5, 2011
VADUGUCHETTY Vs. S P MUNUSAMY	March 16, 2011
VAHCA KRISHNAMURTHY Vs. A PALANISAMI	February 15, 2011
VAIGAI FOODS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	September 5, 2011
VAIRAMANI Vs. K CHIDAMBARAM	July 25, 2011
VAIRATHAMMAL Vs. DEVAKI RAMADASS	June 17, 2011
VALLI Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY	December 21, 2011
VALLIATHAL Vs. P DURAISAMY	August 23, 2011
VALUE INVEST WEALTH MANAGEMENT INDIA PVT LTD Vs. B G KISHOR KUMAR	October 21, 2011
VANANGAMUDIA PILLAI (DIED) Vs. M MAHALINGAM AND M R RANGACHARI	August 3, 2011
VANATHI SRINIVASAN Vs. CHIEF ELECTORAL OFFICER	April 5, 2011
VANI ENTERPRISES Vs. CHIEF COMMISSIONER OF CUSTOMS	April 11, 2011
VANNIYAR EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU	September 23, 2011
VARADARAJAN Vs. STATE OF TAMIL NADU	January 27, 2011
VARADHAN DURAISAMY Vs. ACCOUNTANT GENERAL CHENNAI	October 18, 2011
VARUVEL YESUVADIYAN NADAR Vs. KANDASAMI; MAHARAJA NADAR; SANTHI AMMAL	August 1, 2011
VASANTHA Vs. KRISHNAN DEAD	December 2, 2011
VASANTHA Vs. GOVERNMENT OF TAMIL NADU	April 1, 2011
VASANTHA AMMAL Vs. GUNASEKARAN	January 12, 2011
VASANTHAM SRI VENKATESWARA Vs. STATE	April 29, 2011
VASANTHI AGENCIES THROUGH ITS AUTHORISED SIGNATURE Vs. COMMERCIAL TAX OFFICER II COMMERCIAL TAX DEPARTMENT	July 15, 2011
VASANTHI AUTOMOBILES; P VASANTHI AND M PALANIAPPAN Vs. CITY UNION BANK LIMITED AND CITY UNION BANK LIMITED REP BY ITS AUTHORISED OFFICER	March 2, 2011
VASAVI FINANCE CORPORATION AND ORS Vs. M R PATEL AND ORS	September 5, 2011
VASAVI JEWELLARY MART Vs. STATE OF TAMIL NADU	August 8, 2011
VASNATHA MEENA ENTERPRISES Vs. BASKARAN DIRECTOR OF DRUGS CONTROL	June 6, 2011
VASUDEVAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS CHENNAI	June 16, 2011
VASUNDHARA Vs. GOVERNMENT OF TAMIL NADU	August 2, 2011
VATHADI MEHARBABU Vs. STATE	October 19, 2011
VATSALA GRAPHICS Vs. COMMISSIONER OF CUSTOMS	June 9, 2011
VATSALA GRAPHICS Vs. COMMISSIONER OF CUSTOMS	April 28, 2011
VATSALA GRAPHICS Vs. COMMISSIONER OF CUSTOMS	April 12, 2011
VE EN TEXTILES PVT LTD Vs. B S BETHU RAJU	November 9, 2011
VEDAMBAL Vs. PONNARASI	June 30, 2011
VEDPAL BOORA Vs. DEPUTY INSPECTOR GENERAL	April 18, 2011
VEE ESS ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	January 19, 2011
VEE ESS ENTERPRISES ITS PARTNER SANJEEV GOYAL Vs. COMMISSIONER OF CUSTOMS (SEAPORT-IMPORTS) AND ORS	April 19, 2011
VEERALAKSHMI Vs. KANNAPIRAN	July 21, 2011
VEERAMANI Vs. MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM THANJAVUR DISTRICT , PRESIDING OFFICER, LABOUR COURT, CUDDALORE	September 15, 2011
VEERAPPAN Vs. RAMAMOORTHY	August 18, 2011
VEERASAMY Vs. SPECIAL TAHSILDAR	April 21, 2011
VEERASEKARAN Vs. DEVARASU	April 29, 2011
VEL COMPUTER SERVICES PVT LTD Vs. ASSISTANT COMMISSIONER OF LABOUR	February 1, 2011
VEL R RANGARAJAN, SAGUNTHALA RANGARAJAN EDUCATIONAL ACADEMY Vs. COMMISSIONER OF LAND ADMINISTRATION AND ORS	March 18, 2011
VEL SHRI R RANGARAJAN DR SAGUNTHALA RANGARAJAN EDUCATIONAL ACADEMY EDUCATIONAL AGENCY OF SHRI VELS ESTATE MATRICULATION SCHOOL Vs. COMMISSIONER OF LAND ADMINISTRATION	March 18, 2011
VELAVAN ENGINEERING PRIVATE LIMITED Vs. V KARTHIKEYAN	April 8, 2011
VELLAIKANNU Vs. COMMISSIONER MADURAI CITY MUNICIPAL CORPORATION	February 1, 2011
VELLAIKANNU, THROUGH ITS PROPRIETOR, P THYAGARAJAN Vs. DISTRICT COLLECTOR AND COMMISSIONER MADURAI CITY MUNICIPAL CORPORATION	February 7, 2011
VELMURUGAN Vs. STATE OF TAMIL NADU	February 11, 2011
VELS HOLDING AND INVESTMENT PVT LTD Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY CHENNAI	April 21, 2011
VELU Vs. STATE	September 8, 2011
VELU Vs. STATE	July 1, 2011
VELU NADESAN GOBINATH Vs. SECRETARY MINISTRY OF EXTERNAL AFFAIRS	March 18, 2011
VELU NAICKER Vs. ELUMALAI NAICKER	March 23, 2011
VELUCHAMY Vs. VENKADASAMY AND ORS	November 21, 2011
VELUMOOPAN Vs. INSPECTOR GENERAL OF REGISTRATION SANTHOME HIGH ROAD CHENNAI	March 30, 2011
VELUR DEVASTHANAM VAITHEESWARAN KOIL DHARMAPURAM ADHINAM Vs. STATE OF TAMIL NADU	November 12, 2011
VELURAN @ MUTHUSAMY GOUNDER Vs. PERUMAL GOUNDER	June 30, 2011
VELVETTE INTERNATIONAL PHARMA PRODUCTS LIMITED Vs. ASSISTANT COMMISSIONER	February 28, 2011
VENDER VENDAN Vs. GOVERNMENT OF INDIA	December 8, 2011
VENGATESH Vs. DIVISIONAL MANAGER THE NEW INDIA ASSURANCE COMPANY LIMITED TIRUVANNAMALAI	June 13, 2011
VENKAT REDDY Vs. STATE OF TAMILNADU	February 4, 2011
VENKATA SAIBABA OIL COMPANY Vs. ASSISTANT COMMISSIONER (CT)	March 15, 2011
VENKATASAMI Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT	March 29, 2011
VENKATASAN Vs. DISTRICT COLLECTOR PUDHUCHERRY	June 23, 2011
VENKATESA PAPER AND BOARDS LTD Vs. RAMESH	March 28, 2011
VENKATESAN Vs. ETHIRAJULU	June 23, 2011
VENKATESAN Vs. RAMAGOUNDER	June 30, 2011
VENKATESAPPA Vs. PILLAPPA NAIDU	March 4, 2011
VENKATESH Vs. STATE BY INSPECTOR OF POLICE	March 3, 2011
VENKATESHWARA BLUE METALS Vs. DISTRICT COLLECTOR AND ORS	February 23, 2011
VENKATESWARA Vs. COMMISSIONER OF CUSTOMS SEA PORT IMPORTS	January 27, 2011
VENKATESWARAN MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA	November 3, 2011
VENNI ALIAS VENNILA Vs. JENOVA	February 25, 2011
VENUGOPAL Vs. T GOVINDARAJ	November 29, 2011
VENUS IMPEX Vs. COMMISSIONER OF CUSTOMS	March 3, 2011
VERIZON DATA SERVICES INDIA P LTD Vs. AUTHORITY FOR ADVANCE RULINGS AND OTHERS	August 9, 2011
VESTAS RRB INDIA LIMITED Vs. ANULATHA	July 22, 2011
VETCARE ORGANIC PVT LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	April 8, 2011
VETHAMUTHU ANTHONY RAJ AND ORS Vs. STATE AND ORS	December 22, 2011
VETHAMUTHU ANTHONY RAJ AND ORS Vs. STATE AND ORS	December 20, 2011
VI KA DR MU VA EDUCATIONAL TRUST Vs. COMMISSIONER LAND AND ESTATES CORPORATION OF CHENNAI	January 19, 2011
VICE CHANCELLOR THE TMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. A M AMUTHA GANESH	February 9, 2011
VICNIVAAS AGENCY Vs. N K RAGHUPATHI I A S	July 20, 2011
VICTOR DEVAPALAN Vs. S JOESPH SAGAYARAJ	November 10, 2011
VICTORIA MARINE AND AGRO EXPORTS LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE	August 19, 2011
VIGNESHKUMAR Vs. STATE	November 9, 2011
VIJAY Vs. STATE	July 19, 2011
VIJAYA BANK WORKERS ORGANISATION Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, MANAGEMENT BY VIJAYA BANK	September 28, 2011
VIJAYA VENKATASAMY Vs. STATE REP BY THE INSPECTOR OF POLICE SIVAKASI EAST POLICE STATION VIRUDHUNAGAR DISTRICT	August 29, 2011
VIJAYAKUMAR Vs. STATE	September 19, 2011
VIJAYAKUMARI Vs. T J RAJALAKSHMI	September 7, 2011
VIJAYALAKSHMI Vs. PUSHPARANI	March 2, 2011
VIJAYALAKSHMI SHANMUGAM Vs. CHIEF SECRETARY	December 1, 2011
VIJAYALAKSHMI SHANMUGAM; THANGAM THENNARASU Vs. S THANGARAJ, JAYALALITHA JAYARAM; STATE OF TAMIL NADU	December 1, 2011
VIJAYAN Vs. KOLANDAIAMMAL	June 13, 2011
VIJAYASHANTHI Vs. ASSISTANT COMMISSIONER	March 4, 2011
VIJAYNATARAJ Vs. STATE BY THE INSPECTOR OF POLICE	February 15, 2011
VIJI ALIAS VIJAYAKUMAR Vs. STATE	November 24, 2011
VIKHREM PAREKH ALIAS AMAR PAREKH Vs. MRS JAYA RAMDASS	March 7, 2011
VIMALA Vs. COLLECTOR AND TAHSILDAR	July 14, 2011
VIMALA GLORY BAI Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE, ERANIEL POLICE STATION	February 3, 2011
VINAY AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	June 15, 2011
VINAY AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	April 11, 2011
VINAY AUTO COPIER MACHINE Vs. KANNAN I R S COMMISSIONER OF CUSTOMS SEAPORT EXPORT	August 5, 2011
VINAY AUTO COPIER MACHINE Vs. UNION OF INDIA	August 8, 2011
VINAY AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	March 1, 2011
VINAY AUTO COPIER MACHINE Vs. COMMISSIONER OF CUSTOMS	February 23, 2011
VINAY AUTO COPIER MACHINE AND ORS Vs. UNION OF INDIA	August 8, 2011
VINCENT REETHA Vs. S JUSTINE PRABU	March 24, 2011
VINDHYACHAL BUILDERS PVT LTD Vs. M/S POWER GRID CORPORATION OF INDIA LTD	June 15, 2011
VININDUX IMPEX PVT LTD MUMBAI Vs. DEPUTY COMMERCIAL TAX OFFICER VELLORE DISTRICT	June 27, 2011
VININDUX IMPLEX PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICER KATPADI VELLORE DISTRICT	July 1, 2011
VINITHA PONNUKUTTY Vs. CONTROLLER OF PATENTS AND DESIGNS	January 18, 2011
VINOD KUMAR AGARWAL Vs. NEEDLE INDUSTRIES INDIA PRIVATE LTD	February 23, 2011
VIR CONSTRUCTIONS COMPANY Vs. VASHDEV M KIRPALANI	September 23, 2011
VIRUDHUNAGAR DISTRICT BUS OWNERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	April 9, 2011
VIRUDHUNAGAR TEXTILE MILLS LIMITED SULAKARAI VIRUDHUNAGAR Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE II MADURAI	June 7, 2011
VISAKAA FABRICS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	August 12, 2011
VISALAKSHI MILLS (P) LTD Vs. CONTROLLING AUTHORITY	July 4, 2011
VISHAL IMPEX Vs. CESTAT	October 20, 2011
VISHNUVARDHAN PAPER MILLS (P) LTD Vs. TAMIL NADU ELECTRICITY BOARD	November 23, 2011
VISHWA INFRASTRUCTURES AND SERVICES PVT LTD Vs. CHIEF ENGINEER A C TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	January 19, 2011
VISHWAS FOOTWEAR COMPANY LTD Vs. DISTRICT COLLECTOR KANCHEEPURAM	July 28, 2011
VISUWASAM Vs. V BALAKRISHNAN	November 29, 2011
VISVANATHAN Vs. RAMANUJAM	April 1, 2011
VIVEK ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	January 11, 2011
VSK COLLEGE OF EDUCATION Vs. STATE OF TAMIL NADU	March 28, 2011
VYAHULAM Vs. INSPECTOR OF POLICE DEVAKOTTAI	February 4, 2011
VYJAYANTHIMALA Vs. SRINIVASA REDDY	August 22, 2011
W J SUBRAMANIAM Vs. KAKARLA USHA	September 9, 2011
W J SUBRAMANIAM Vs. KAKARLA USHA, I A S AND BRANCH MANAGER INDIAN BANK ARM BRANCH	September 8, 2011
W M M UVAIS Vs. ASSISTANT REVENUE OFFICER	February 1, 2011
W S INDUSTRIES INDIA LTD Vs. TAMIL NADU ELECTRICITY BOARD	February 22, 2011
WESTERN INDIA CASHEW COMPANY PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU	August 10, 2011
WIN INFORMATION TECH CO LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI	July 1, 2011
WINTECH EXIM ENTERPRISES Vs. ADDITIONAL DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE	January 28, 2011
WORKMEN BY THE SECRETARY SOUTHERN STRUCTURALS STAFF UNION Vs. MANAGEMENT OF SOUTHERN STRUCTURALS LIMITED	July 20, 2011
WORKMEN OF PMP TEXTILES Vs. MANAGEMENT OF PMP TEXTILES	January 3, 2011
WORKMEN OF RSB TRANSMISSIONS I LIMITED Vs. GOVERNMENT OF TAMIL NADU	February 28, 2011
WORKMEN OF SHRI MUNIPACHAIAPPA TEXTILES P LTD THROUGH UNITED LABOUR FEDERATION Vs. MUNIPACHAIAPPA TEXTILES PVT LTD	August 18, 2011
WORKMEN REP BY THE GENERAL SECRETARY Vs. PRESIDING OFFICER	November 9, 2011
WORLD VISION OF INDIA Vs. PRESIDING OFFICER, EPF APPELLATE TRIBUNAL	October 31, 2011
X M LADISLAUS Vs. STATE OF TAMILNADU	August 3, 2011
XAVIER SUNDARAJ Vs. KHADER BASHA DIED	June 14, 2011
Y DEVAPICHAI Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD	March 4, 2011
Y R DHARMALINGAM Vs. MASIAMMAL	January 19, 2011
YAMUNADEVI Vs. D NALINI	September 8, 2011
YASI BEGAM Vs. STATE	December 13, 2011
YESES INTERNATIONAL LIMITED Vs. COMMERCIAL TAX OFFICER	June 20, 2011
YOGAPRIYA Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT	December 16, 2011
Z M AZEEZ Vs. EMAAR MGF LAND LTD	April 29, 2011
ZAFURULLAH BASHA Vs. VIJAYA CONSTRUCTIONS	March 25, 2011
ZAIBUNNISA Vs. COMMISSIONER CORPORATION OF CHENNAI	June 7, 2011
ZIRCAR CERAMICS PVT LTD Vs. TAMILNADU MINERALS LIMITED	April 28, 2011
ZONAL OFFICER V CORPORATION OF CHENNAI Vs. K NARASA REDDY KANCES CONSTRUCTION PVT LTD CHENNAI	June 20, 2011
ZUBAIDA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	April 27, 2011

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