REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
21ST CENTURY MANAGEMENT SERVICES LTD Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD	August 28, 2009
21ST CENTURY MANAGEMENT SERVICES LTD Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD	September 16, 2009
A A ABDUL JABBAR Vs. PRASAD ASSOCIATES	April 21, 2009
A ABDUL SAMADH Vs. CHIEF ENFORCEMENT OFFICER DIRECTORATE OF ENFORCEMENT	January 22, 2009
A AHAMMED GANI Vs. COMMISSIONER, RAMANATHAPURAM MUNICIPALITY	September 3, 2009
A ALBERT AROKIARAJ Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	December 19, 2009
A AMUDHAVALLI Vs. STATE OF TAMIL NADU	November 6, 2009
A ANANDARAJ Vs. K GEETHA	August 4, 2009
A ANNADURAI Vs. DIRECTOR GENERAL OF POLICE	July 17, 2009
A ANTHONYMOORTHY Vs. K SURESH I A S THE CHAIRMAN CHENNAI PORT TRUST CHENNAI	August 21, 2009
A AROKIAM Vs. LABOUR OFFICER	December 11, 2009
A ARUL Vs. STATE OF TAMIL NADU	March 16, 2009
A ARUMUGAM Vs. DIRECTOR OF SCHOOL EDUCATION	October 15, 2009
A ARUNACHALAM Vs. SUPERINTENDENT OF POLICE	December 23, 2009
A B NATARAJAN Vs. S MADHAVAN	July 10, 2009
A BALAKRISHNAN; A AYYAPPAN; A THIRUMALAI, A SANKAR Vs. MURUGESWARI	June 29, 2009
A BALASUBRAMANIAN Vs. REGIONAL TRANSPORT OFFICER THE LICENSING AUTHORITY	February 11, 2009
A BALASUBRAMANIAN Vs. STATE OF TAMILNADU	February 16, 2009
A BARAKATH ALI Vs. JOINT SUB REGISTRAR CHIDAMBARAM	June 17, 2009
A BELAVENDRAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	July 27, 2009
A C MUTHIAH Vs. BOARD OF CONTROL FOR CRICKET IN INDIA	July 13, 2009
A C NAMBURAJ; R RAMASAMY Vs. COMMISSIONER OF POLICE	July 30, 2009
A C RAJI Vs. STATE OF TAMIL NADU	November 3, 2009
A C SHANMUGAM Vs. STATE OF TAMIL NADU	June 30, 2009
A CHELLAPANDI Vs. SPECIAL COMMISSIONER AND SECRETARY TO GOVERNMENT STATE OF TAMIL NADU EDUCATION DEPARTMENT	January 9, 2009
A D JEYAVEERAPANDIA NADAR & BROS Vs. GOVERNMENT OF INDIA	July 17, 2009
A D JEYAVEERAPANDIA NADAR AND BROS Vs. GOVERNMENT OF INDIA	November 30, 2009
A D JEYAVEERAPANDIA NADAR AND BROS Vs. GOVERNMENT OF INDIA	June 17, 2009
A DEVADOSS Vs. S TEJRAJ	October 27, 2009
A DHANALAKSHMI Vs. STATE OF TAMILL NADU	June 30, 2009
A DHANALAKSHMI Vs. STATE OF TAMILL NADU	June 30, 2009
A DHANAPAKIYAM Vs. SECRETARY TO GOVERNMENT TAMIL NADU LEGISLATIVE ASSEMBLY T A II SECTION	January 6, 2009
A DHANAPAL Vs. TAMILSELVI	February 27, 2009
A DHANAPAL Vs. ASSISTANT EDUCATIONAL OFFICER	December 17, 2009
A DHANASEKARAN Vs. GOVERNMENT OF TAMIL NADU	October 13, 2009
A DIVYA Vs. SECRETARY TO GOVERNMENT	July 24, 2009
A DUNSTAN Vs. GENERAL MANAGER SOUTHERN RAILWAY CHENNAI	November 19, 2009
A DURAI Vs. MASILAMANI	April 6, 2009
A DURAI Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	April 30, 2009
A EASUDOSS Vs. STATE OF TAMIL NADU	June 11, 2009
A ELANGOVAN Vs. CHIEF ENGINEER GENERAL	April 23, 2009
A ELANGOVAN Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT	September 1, 2009
A ESWARAMOORTHY Vs. SECRETARY TO GOVERNMENT CHENNAI	November 4, 2009
A EZHILARASU M B B S Vs. GOVT OF TAMIL NADU	August 21, 2009
A G RAJAN SENIOR TAX ASSISTANT Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	February 17, 2009
A GANESAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	July 8, 2009
A GOPALDHAS FOREST RANGER Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	July 6, 2009
A GOVARTHANAN PROPRIETOR Vs. V RAMASAMY CHIEF DIVISIONAL RETAIL SALE MANAGER INDIAN OIL CORPORATION LIMITED	September 7, 2009
A GOVINDARAJ Vs. VEDHAPADASALAI SIKKAL	December 10, 2009
A GUNASEKARAN Vs. N VELU	September 18, 2009
A GURUNATHAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	October 29, 2009
A IYASAMY PRESIDENT TAMILNADU ELECTRICAL EB LICENSED CONTRACTORS CENTRAL ASSOCIATION Vs. MEMBER/ACCOUNTS ACCOUNTS BRANCH TAMILNADU ELECTRICITY BOARD CHENNAI	October 5, 2009
A JANAKI Vs. J JOHN KENNEDY	January 27, 2009
A JANAKIRAMAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES KUMBAKONAM	August 7, 2009
A JAYA Vs. STATE	June 29, 2009
A JAYAKUMARAN Vs. GOVERNMENT OF TAMIL NADU	August 25, 2009
A JAYALAKSHMI Vs. M RAMALINGAM	December 19, 2009
A JESUDHASAN Vs. N GOPI	October 27, 2009
A K GOPAL Vs. STATE OF TAMILNADU	March 24, 2009
A K KALIFULLA Vs. M ABDUL KHADER	September 2, 2009
A K LOGANATHAN Vs. MANONMANI	January 23, 2009
A K NATESA CHETTIAR Vs. S GOPALA KRISHNAN	August 21, 2009
A K NIZAMUDDEN Vs. BANK OF INDIA MAIN BRANCH	April 28, 2009
A K RAMAMURTHY Vs. DIRECTOR OF SCHOOL EDUCATION	April 30, 2009
A K RAMANI Vs. T V THANGAVELAN	April 18, 2009
A K THIRUVIKRAMAN Vs. SUPERINTENDING ENGINEER, OFFICE OF THE SUPERINTENDING ENGINEER OFFICE; CHIEF ENGINEER/TRANSMISSION, TAMILNADU ELECTRICITY BOARD; CHAIRMAN, TAMILNADU ELECTRICITY BOARD	April 23, 2009
A KALAIMANI Vs. STATE	December 21, 2009
A KALIAMMAL Vs. TAHSILDAR	October 21, 2009
A KALIYAMOORTHY Vs. DISTRICT COLLECTOR/INSPECTOR OF PANCHAYATS PERAMBALUR DISTRICT	September 10, 2009
A KANDASWAMY Vs. DEVI ANDAL FINANCE & CHIT CORPORATION (REG), BY ITS MANAGING PARTNER, M NATARAJAN; P V MUTHU	December 18, 2009
A KARPAGAM Vs. DISTRICT COLLECTOR THIRUVANNAMALAI	October 28, 2009
A KARTHIKEYAN Vs. MANAGING DIRECTOR TASMAC LTD	December 11, 2009
A KOVILPILLAI NADAR Vs. ARULMIGHU KAILASANATHASAMY DEVSTHANAM	November 19, 2009
A KRISHNAMMAL ALIAS KRISHNAVENI Vs. KAMALA PERUMAL ALIAS BABU	September 16, 2009
A KUDUPUDIN Vs. MEMBER SECRETARY PONDICHERRY POLLUTION CONTROL BOARD	December 4, 2009
A L MUDALIAR Vs. ASSISTANT REGISTRAR OF COMPANIES	August 5, 2009
A L NOOR MOHAMED Vs. ICICI BANK LIMITED	August 7, 2009
A L RAMU Vs. MANAGEMENT PANDYAN GRAMA BANK	April 13, 2009
A L SETHURAMAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 8, 2009
A LAKSHMANAN Vs. STATE OF TAMIL NADU	July 10, 2009
A LILLY PUSHPAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER NAGERCOIL	December 1, 2009
A LOGAN Vs. NATIONAL AVIATION COMPANY INDIA LIMITED	November 19, 2009
A LOGANATHAN Vs. STATE	September 8, 2009
A LOGANAYAKI Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT SECRETARIAT	January 12, 2009
A M DINESH Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS	July 22, 2009
A M MOHAN Vs. DISTRICT COLLECTOR PERAMBALUR DISTRICT	November 17, 2009
A M O HARIHARESWARA RAO Vs. K JAYAVELU	September 15, 2009
A M RATHINAM Vs. S SELLAPANDIAN	October 1, 2009
A M S GURUSAMY NADAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	April 6, 2009
A M SAMPATH Vs. BANK OF BARODA	February 2, 2009
A M SHAHJAHAN Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	November 3, 2009
A M SUBBURATHINAM Vs. BALAJI	August 12, 2009
A MADASAMY Vs. STATE OF TAMIL NADU	August 21, 2009
A MADHIVANAN Vs. STATE OF TAMIL NADU	June 23, 2009
A MAHARAJA Vs. ANNA UNIVERSITY	April 6, 2009
A MALAIYANDI Vs. DISTRICT COLLECTOR PUDUKKOTTAI DISTRICT	November 25, 2009
A MANIKANDAN ALIAS TOYYAMANI Vs. SECRETARY TO GOVERNMENT	January 6, 2009
A MANIRATHINAM Vs. ANNA UNIVERSITY	June 15, 2009
A MANIVELU Vs. GOVERNMENT OF TAMIL NADU	November 26, 2009
A MARIMUTHU Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD	November 2, 2009
A MARY STELLA Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ	December 21, 2009
A MATHAVAN Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING	June 17, 2009
A MEENAKSHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE	September 8, 2009
A MICHAEL Vs. UNION OF INDIA	April 24, 2009
A MOHAMMED IBRAHIM Vs. ASMA BEGUM	August 14, 2009
A MOHAMMED TAJ MULK Vs. STATE OF TAMIL NADU	October 26, 2009
A MOSES Vs. BRANCH MANAGER, ICICI BANK	March 11, 2009
A MUNUSAMY Vs. DISTRICT FOREST OFFICER HARUR DIVISION HARUR	October 15, 2009
A MUNUSAMY ALIAS SELVAMANI Vs. DISTRICT COLLECTOR THIRUVALLUR	November 16, 2009
A MURALI Vs. STATE	October 24, 2009
A MURALI Vs. STATE	April 8, 2009
A MURALIDHARAN Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND REGISTRATION A1 DEPARTMENT	November 6, 2009
A MURUGAN Vs. COMMISSIONER OF ANIMAL HUSBANDRY AND VETERINARY SERVICES	April 16, 2009
A MURUGESAN Vs. SECRETARY TO GOVERNMENT FOOD CORPORATION AND CONSUMER PROTECTION DEPARTMENT	October 15, 2009
A MURUGESAN Vs. SECRETARY TO GOVERNMENT FOOD CO-OPERATION AND CONSUMER PROTECTION DEPARTMENT	October 12, 2009
A MUTHUSAMY Vs. ASSISTANT ENGINEER TAMIL NADU	August 17, 2009
A MYLSAMY Vs. GAJENDIR PAPER AND BOARDS PRIVATE LIMITED	August 26, 2009
A N MUTHUSAMY Vs. STATE OF TAMILNADU	April 16, 2009
A NALLUSAMY Vs. DISTRICT COLLECTOR	September 30, 2009
A NANJUNDAN Vs. ALAMELU	July 31, 2009
A NARAYANA RAO Vs. GOVERNMENT OF INDIA	January 28, 2009
A NILOFAR NASREEN Vs. UNION OF INDIA	November 6, 2009
A OMANA Vs. STATE	June 23, 2009
A P GOVINDAN Vs. UNION OF INDIA	August 17, 2009
A P N RUKMANI Vs. DISTRICT TREASURY OFFICER MADURAI	September 10, 2009
A P SUBRAMANI Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING	November 20, 2009
A P SUNDER Vs. SECRETARY TO GOVERNMENT COOPERATION	July 9, 2009
A PACHAIAPPA GOUNDER ALIAS PACHAIAPPA POOSARI Vs. SPECIAL COMMISSIONER AND COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT ADMINISTRATION DEPARTMENT	September 8, 2009
A PADMAVATHY Vs. BAGYALAKSHMIAMMAL	September 18, 2009
A PALANISAMY Vs. R MURUGESAN	August 21, 2009
A PALANISAMY Vs. DISTRICT REVENUE OFFICER/AUTHORIZED OFFICER FOR LAND ACQUISITION	April 20, 2009
A PALANISAMY Vs. PRINCIPLE CHIEF CONSERVATOR	November 10, 2009
A PALANISAMY Vs. COLLECTOR NAMAKKAL DISTRICT	December 16, 2009
A PARVATHY Vs. BHARATHIYAR UNIVERSITY	September 11, 2009
A PARVEEN BANU Vs. DIRECTOR DIRECTORATE OF TEACHER TRAINING EDUCATION AND RESEARCH BOARD	June 26, 2009
A PATHRAKALI Vs. R SENTHILKUMARAN	November 20, 2009
A PAUL DURAI Vs. DISTRICT ELEMENTARY EDUCATION OFFICER TIRUNELVELI	December 11, 2009
A PAZHANIVEL Vs. REGISTRAR TAMILNADU DR AMBEDKAR LAW UNIVERSITY	April 2, 2009
A PEER MOHAMED Vs. DIRECTOR THE DIRECTORATE OF DISTANCE EDUCATION	June 16, 2009
A PERUMAL PILLAI Vs. V MASILAMANI	April 15, 2009
A PHILOMAN RAJ Vs. S KUNNA GOUNDER	July 20, 2009
A PITCHAMUTHU Vs. SUPERINTENDING ENGINEER DHARMAPURI ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD	June 12, 2009
A PON ARIVAZHAGAN Vs. DISTRICT REVENUE OFFICER	September 14, 2009
A R BALAMURUGAN Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT SECRETARIAT FORT ST GEORGE	January 30, 2009
A R DURAI Vs. M RAJESWARI	February 19, 2009
A R GOKULAKRISHNAN Vs. T N RAMANATHAN SECRETARY BACKWARD AND MOST BACKWARD CLASS WELFARE DEPARTMENT	June 10, 2009
A R SRIDHARAN Vs. STATE	December 9, 2009
A RADHA KRISHNAN Vs. DISTRICT COLLECTOR SALEM DISTRICT	April 30, 2009
A RADHA KRISHNAN Vs. SOUTHERN RAILWAY	October 1, 2009
A RAGOUNANDANAN Vs. STATE	September 10, 2009
A RAHAMATHULLAH Vs. M SHAIK ADAM	April 23, 2009
A RAJA Vs. P SRINIVASAN PUBLISHER AND PRINTER OF JUNIOR VIKATAN VASAN PUBLICATIONS PRIVATE LIMITED	July 20, 2009
A RAJA Vs. GOVERNMENT OF INDIA	April 15, 2009
A RAJA Vs. P SRINIVASAN	October 1, 2009
A RAJA MOHAMMAD Vs. MINNALKODI	July 3, 2009
A RAJAM Vs. DIRECTOR OF SOCIAL WELFARE AND NUTRITIOUS MEAL SCHEME	October 30, 2009
A RAJAMMAL Vs. SUPERITENDENT OF POLICE	February 6, 2009
A RAJAN Vs. UNION OF INDIA	April 30, 2009
A RAJARAM Vs. STATE OF TAMIL NADU	October 13, 2009
A RAJENDRAN Vs. TAMILNADU POLLUTION CONTROL BOARD	September 16, 2009
A RAJU Vs. KARUPPAIH	October 30, 2009
A RAMA GOUD Vs. LAKSHMI GENERAL FINANCE LIMITED	September 9, 2009
A RAMESH BABU Vs. SUPERINTENDENT OF POLICE	August 24, 2009
A RAMESH KUMAR Vs. DIRECTOR GENERAL OF POLICE	November 18, 2009
A RAPHEAL Vs. GOVERNMENT OF TAMIL NADU	November 11, 2009
A RATHINAM Vs. K SELLAVEL	February 17, 2009
A RATHINASAMY AND ORS Vs. THADCO REP BY ITS MANAGING DIRECTOR; S SURYANARAYANAN	November 25, 2009
A RAVI Vs. SECRETARY TO GOVERNMENT	November 20, 2009
A ROHINI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	December 18, 2009
A S ARJUN Vs. PERIANNA VENA UDAYAR ALIAS BALA SUBRAMANIAM	April 9, 2009
A S ELANGODE Vs. A PALANICHAMY	August 10, 2009
A S KADAR BASHA Vs. M GANESHAN	April 13, 2009
A S MOHAMMAD SHAREEF AND CO Vs. STATE OF TAMIL NADU	March 11, 2009
A S PRAKASAM Vs. STATE	January 21, 2009
A S RAMAA Vs. U R ANANTHAKRISHNAN	February 10, 2009
A S T SHANMUGAM Vs. M SHANMUGASUNDARAM	December 1, 2009
A S VENKATESAN Vs. VELAYUTHAM	October 9, 2009
A SAIRAM BEEVI Vs. SECRETARY TO THE GOVERNMENT PUBLIC SC DEPARTMENT FORT ST GEORGE	July 10, 2009
A SAMPATHKUMAR Vs. BOARD MEMBERS TAMIL NADU ELECTRICITY BOARD	August 18, 2009
A SANKAR Vs. ARULMIGHU ANGALAPA RAMESWARI	March 13, 2009
A SANKAR Vs. DISTRICT COLLECTOR THIRUVANNAMALAI	December 4, 2009
A SANKARANARAYANAN Vs. MANI	June 26, 2009
A SANTHANAM Vs. MANAGING DIRECTOR PETROLEUM CORPORATION LIMITED	December 19, 2009
A SANTHOSAMARY Vs. J ANTHONY EMMANUVEL	February 16, 2009
A SARANGAN Vs. S VADIVELU MUDALIAR	March 12, 2009
A SARASWATHY Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	March 25, 2009
A SASI KUMAR Vs. SIVAPRAKASAM	February 18, 2009
A SEENIPPAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINES	July 6, 2009
A SEKAR Vs. STATE	August 28, 2009
A SELVARAJ Vs. SECRETARY TO GOVERNMENT PUBLIC LANDO-A DEPARTMENT	December 21, 2009
A SELVARANI Vs. SECRETARY TO GOVERNMENT FINANCE P C DEPARTMENT CHENNAI	August 17, 2009
A SENGODAN Vs. GOVERNMENT OF TAMIL NADU	August 24, 2009
A SENTHILKUMAR Vs. M KATHAMUTHU ALIAS RAVI	February 26, 2009
A SENTHILVEL Vs. MANAGEMENT, PANDYAN GRAMA BANK AND PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	April 13, 2009
A SHAJATHA SHAREEF Vs. SUPERINTENDING ENGINEER PUBLIC WORKS DEPT-WRO PENNAR BASIN CIRCLE THIRUVANNAMALAI	July 6, 2009
A SHANMUGAKANI Vs. S RAJAN	April 8, 2009
A SHEIK MOHAMMED Vs. DISTRICT COLLECTOR	January 21, 2009
A SITHAN Vs. SECRETARY TO GOVERNMENT FOREST AND ENVIRONMENT DEPARTMENT	September 15, 2009
A SIVAPATHAM Vs. R MADANAGOPAL	July 23, 2009
A SOUNDARARAJAN Vs. R `CHINNASWAMY	January 5, 2009
A SRINIVASAN Vs. ASSISTANT DIRECTOR DISTRICT EMPLOYMENT EXCHANGE	July 29, 2009
A SRINIVASAN Vs. TAHSILDAR	November 16, 2009
A SRINIVASAN Vs. COMMISSIONER CITY MUNICIPAL CORPORATION	October 15, 2009
A SRIRAM Vs. G PADMAVATHI	November 12, 2009
A STEPHAN Vs. PONNAMMAL	February 18, 2009
A SUBBULAKSHMI Vs. DISTRICT TREASURY OFFICER; SUB TREASURY OFFICER	September 17, 2009
A SUBRAMANI Vs. COMMISSIONER OF POLICE	June 24, 2009
A SUBRAMANI Vs. S GNANASEKARAN	August 24, 2009
A SUBRAMANI Vs. S GNANASEKARAN	August 27, 2009
A SUBRAMANI Vs. STATE	August 26, 2009
A SUBRAMANIAN Vs. DIRECTOR-GENERAL OF POLICE TAMIL NADU O/O DIRECTOR GENERAL OF POLICE	June 22, 2009
A SUBRAMANIAN Vs. COMMISSIONER OF POLICE	March 30, 2009
A SUDHAKAR Vs. MARGADARSI CHITS PVT LTD	October 29, 2009
A SUNDARAM Vs. SECRETARY DEPARTMENT OF AGRICULTURE GOVERNMENT OF TAMILNADU	August 7, 2009
A SUNDARARAJ Vs. DIRECTOR OF SCHOOL EDUCATION	June 9, 2009
A SUNDARRAJ Vs. GOVERNMENT OF TAMIL NADU	September 1, 2009
A SURESH Vs. DIRECTOR GENERAL ESI CORPORATION	November 13, 2009
A SURESH MUTHU Vs. CHIEF GENERAL MANAGER APPELLATE AUTHORITY STATE BANK OF INDIA LOCAL HEAD OFFICE	January 23, 2009
A TAMIL SELVAN Vs. STATE OF TAMIL NADU	April 17, 2009
A THOMAS KUMAR Vs. STATE OF TAMIL NADU	April 21, 2009
A V M MURUGAN Vs. HENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	April 23, 2009
A V MARASAMY Vs. D POONGODI	July 23, 2009
A V RAJU Vs. STATE	June 16, 2009
A V S GANESHAN Vs. STATE	October 19, 2009
A V VIJAYARANGAN Vs. STATE	November 30, 2009
A VADIVELU Vs. DISTRICT ELEMENTARY EDUCATION OFFICER	December 22, 2009
A VAIRAVEL Vs. N SHANMUGHA GOUNDER	October 24, 2009
A VALLIAMMAL Vs. JAYANTHI	April 27, 2009
A VALLIAMMAL Vs. CHITRA TRAVELS GANDHI NAGAR	July 2, 2009
A VASANTHI Vs. DIRECTORATE OF MEDICAL EDUCATION; SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION; GOVERNMENT OF TAMILNADU BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT	July 14, 2009
A VEDAIYAN Vs. PERSONAL ASSISTANT G TO THE DISTRICT COLLECTOR	June 16, 2009
A VENKATESAN Vs. S KALPANA	January 27, 2009
A VENKATESAN Vs. JOINT COMMISSIONER HR AND CE ADMINISTRATION	March 25, 2009
A VIJAY BABU Vs. COLLECTOR KANCHIPURAM	November 26, 2009
A VIMALA Vs. THIRU N ALAGUVEL NADAR	July 1, 2009
A. GANESA NADAR Vs. JAYALAKSHMI AND ORS.	June 29, 2009
A.B. CHITHRA Vs. K.S. VENKATA RAJA	August 18, 2009
A.K. MEERAN Vs. SHEIK DAWOOD AND ANOTHER	August 27, 2009
A/M BYRAJI MADAM SRI VENKATESA PERUMAL TEMPLE Vs. REKCHAND	March 23, 2009
A/M KARPAGA SUNDARA VINAYAGAR KOIL RAGHUNATHAPURAM Vs. NUNAKKADU PANCHAYAT	March 30, 2009
AALADI Vs. KALIYA PERUMAL	November 6, 2009
AALIM MUHAMMED SALEGH TRUST Vs. GOVERNMENT OF TAMIL NADU	April 30, 2009
AARTHI EXPORTS Vs. ASSISTANT COMMISSIONER (CT) AND ORS.	October 7, 2009
AATHI CHETTIAR Vs. P VAIKUNTAVALLI	October 1, 2009
ABBAS MOHIDEEN Vs. VIJAY SINGH SECRETARY MINISTRY OF DEFENCE NEW DELHI	October 19, 2009
ABDUL GHANI SAHIB Vs. N P R M V R M SUBRAMANIA	November 9, 2009
ABDUL JABAR Vs. MANI	July 24, 2009
ABDUL JALIL Vs. MAHABOOB JAN	July 31, 2009
ABDUL KADAR ALIAS SAIT Vs. STATE OF TAMILNADU	July 30, 2009
ABDUL KAREEM Vs. STATE	April 17, 2009
ABDUL MAJEETH Vs. KAILASAM	July 17, 2009
ABDUL RAHIM Vs. SUNDARESAN	July 30, 2009
ABDUL SALAM Vs. M ABDUL BASHA	August 17, 2009
ABDUL SALAM Vs. TAJ TRADING CORPORATION	August 20, 2009
ABDULLA ZACKARIA Vs. M RANJITH	June 16, 2009
ABDURAHIMAN KUTTI HAJI Vs. KUNHAMMED KOYA	December 24, 2009
ABI @ ABIMANNAN PRAGASH M. Vs. STATE	September 17, 2009
ABT PARCEL SERVICE Vs. PRESIDING OFFICER LABOUR COURT	February 11, 2009
AC ZONE PVT LTD Vs. SUPERINTENDING ENGINEER	May 19, 2009
ACHAL KHEMKA Vs. STATE	January 20, 2009
ACHAMMAL Vs. RAJAMANICKAM KARTHIKEYAN	September 2, 2009
ACHSAH STEFFI Vs. REGISTRAR TAMIL NADU VETERINARY AND ANIMAL SCIENCE UNIVERSITY MADHAVARAM MILK COLONY	December 16, 2009
ADHITYA POLYFILMS PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY	July 31, 2009
ADHIYAMAAN EDUCATIONAL AND RESEARCH INSTITUTION Vs. STATE OF TAMIL NADU	October 24, 2009
ADV CONSULTANT Vs. PIONEER EQUITY TRADE INDIA PVT LTD	July 10, 2009
AHAMED BATSHA ALIAS NEETHINATHAN Vs. STATE	November 2, 2009
AHURA WELDING ELECTRODE MANUFACTURES LTD Vs. ASST PROVIDENT FUND COMMISSIONER DAMAGES CELL	November 27, 2009
AIDED ELEMENTARY SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	July 28, 2009
AIDED HIGHER SECONDARY SCHOOL MOTTAKALA Vs. GOVERNMENT OF TAMIL NADU	August 3, 2009
AJANTA INFRASTRUCTURES LTD Vs. PENNAR STEELS LTD	March 25, 2009
AJITA DAVID Vs. STATE	June 29, 2009
AKATHIYAR TEACHERS TRAINING INSTITUTE ARULMIGU AYYANAR EDUCATIONAL TRUST Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING COLLEGE ROAD	July 15, 2009
AKILA Vs. GOVT OF TAMILNADU	April 30, 2009
AKILA KANNAN Vs. GOVERNMENT OF TAMILNADU	August 5, 2009
AKSHAYA BHOOMI INVESTMENT PVT LTD Vs. V USHA	October 1, 2009
ALACRITY FOUNDATIONS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	April 8, 2009
ALAGAMMAL Vs. GANESAN	April 28, 2009
ALAGAPPAN Vs. STATE	October 30, 2009
ALAGAR alias VALARTHA ALAGAR Vs. STATE	August 5, 2009
ALAGHU PHARMACY Vs. REGIONAL PROVIDENT FUND	June 16, 2009
ALAGUMALAI Vs. STATE OF TAMIL NADU	June 15, 2009
ALAGUPILLAI Vs. T V C GANDHI @ PERIYAPIDAN	April 18, 2009
ALANDUR MUNICIPALITY Vs. K IQBAL AHMED	December 7, 2009
ALBERT B JERALD Vs. BOARD OF DIRECTORS LAWRENCE SCHOOL	January 23, 2009
ALBERT RAJA Vs. CHANDRA; SELVA SEKAR AND; SELVA SUNDARI	April 2, 2009
ALEXANDER Vs. MIRON LADA	September 14, 2009
ALEXANDER ZACHARIA Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT REVENUE DEPARTMENT FORT ST GEORGE	August 7, 2009
ALICE R T SOLOMON Vs. COMMISSIONER AND SECRETARY	December 17, 2009
ALL BANK APPRAISERS FEDERATION TAMIL NADU Vs. GOVERNMENT OF INDIA	August 7, 2009
ALL INDIA TRANSPORT COMPANY Vs. MADURA COATS LTD	October 28, 2009
ALL INDIA UNION BANK OF INDIA Vs. CHAIRMAN CUM MANAGING DIRECTOR UNION BANK OF INDIA	December 9, 2009
ALLIED BLENDERS AND DISTILLERS PVT LTD Vs. INTELLECTUAL PROPERTY APPELLATE BOARD CHENNAI	September 1, 2009
ALPHONS Vs. THERESAMMAL	November 6, 2009
ALPHONSA EASTAFF Vs. M J SWARUPA ANNIE	February 12, 2009
ALPHONSE Vs. COMMISSIONER PONDICHERRY MUNICIPALITY	January 30, 2009
ALWIN COLLEGE OF EDUCATION Vs. TAMILNADU TEACHERS EDUCATION UNIVERSITY	July 8, 2009
AMBAL V MANI Vs. K ARUMUGHAM	January 7, 2009
AMBI Vs. GOVINDAMMAL	January 23, 2009
AMBIGAA ANANDAN Vs. P K JAYALAKSHMI	September 16, 2009
AMBROSE Vs. STATE	October 23, 2009
AMBUJAM Vs. AYYASAMY	June 25, 2009
AMBUR CO OPERATIVE SUGAR MILLS LTD Vs. AMBUR CO OPERATIVE SUGAR MILLS NATIONAL WORKERS UNION	January 20, 2009
AMEER ALI Vs. MINOR TAJUDEEN	December 2, 2009
AMEERJOHN Vs. STATE	October 29, 2009
AMIRTHAVALLY Vs. N RAMASAMY	September 9, 2009
AMIRTHAVALLY Vs. N RAMASAMY	September 1, 2009
AMMAIYAKKAL Vs. PANDIAN ALIAS ETHILAVULU NAICKER	September 30, 2009
AMSAM SPINNING MILLS P LTD Vs. SUPERINTENDING ENGINEER GOBI ELECTRICITY DISTRIBUTION CIRCLE GOBICHETTIPALAYAM DISTRICT	December 22, 2009
AMSAVENI Vs. SUPERINTENDENT OF POLICE	December 21, 2009
AMSAYA Vs. COLLECTOR CUDDALORE DISTRICT CUDDALORE	August 18, 2009
AMUDHA Vs. STATE	June 19, 2009
AMUDHA Vs. STATE	December 4, 2009
AMUTHA ALIAS SYMALADEVI Vs. K THIRUMOORTHY ALIAS THIRUMALA	August 25, 2009
AN VAIRAVAN Vs. GNANASEKARAN	August 3, 2009
ANAND AGROSS LIMITED Vs. TVS FINANCE AND SERVICES LIMITED	June 29, 2009
ANAND T K Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION	September 16, 2009
ANANDA SIVAKUMAR Vs. B THIRUMAL	August 4, 2009
ANANDHAM MANAMAGIL MANDRAM Vs. Superintendent of Police	April 27, 2009
ANANTHA KRISHNAN Vs. STATE OF TAMIL NADU	November 12, 2009
ANANTHAN M Vs. PRESIDING OFFICEER PRINCIPAL LABOUR COURT	December 4, 2009
ANANTHI Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT	November 30, 2009
ANDAL VENKAT RAJARAM Vs. G N VENKATRAJARAM	September 1, 2009
ANDHRA PRADESH ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. M K MOHAN	November 24, 2009
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. C SAGADEVAN	September 14, 2009
ANGAPPAN Vs. SUPERINTENDENT OF POLICE ERODE	November 30, 2009
ANGURAJ Vs. STATE	October 29, 2009
ANJALAI Vs. PAVUNAMMAL	June 17, 2009
ANJANAYA ENTERPRISES Vs. COMMERCIAL TAX OFFICER	November 9, 2009
ANJANAYA ENTERPRISES Vs. COMMERCIAL TAX OFFICER	December 14, 2009
ANJAPPA ALIAS KANNAPPAN Vs. CHINNA REDDY	April 6, 2009
ANJUGA CHIT FUND P LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX	June 22, 2009
ANNA SUDHA DEVI Vs. P GEORGE SAMUEL	January 21, 2009
ANNAI MADHA COLLEGE OF EDUCATION RUN Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION BANGALORE	August 26, 2009
ANNAI VEILANKANNIS EDUCATIONAL AND CULTURAL SOCIETY Vs. INDIAN NURSING COUNCIL	June 22, 2009
ANNAMALAI Vs. STATE OF TAMIL NADU C C I W THIRUVANNAMALAI	August 27, 2009
ANNAMALAI Vs. STATE	November 9, 2009
ANNAMAR AND CO Vs. TAMIL NADU HOUSING BOARD MANAGING DIRECTOR	November 30, 2009
ANNAMAR AND CO Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD	December 19, 2009
ANNAMMAL Vs. B R SYAN LAREL REX	November 17, 2009
ANNAMMAL Vs. P ALPHONSA	November 17, 2009
ANSALDO ENERGIA SPA Vs. INCOME TAX APPELLATE TRIBUNAL CHENNAI BENCH A SHASTRI BHAVAN	January 12, 2009
ANSARI Vs. STATE	April 30, 2009
ANTHONIMUTHU Vs. KULANDHAI MARY	November 4, 2009
ANTHONY MUTHU Vs. ACCOUNTANT GENERAL TAMILNADU	April 23, 2009
ANTONY D VINCENT Vs. UNION OF INDIA	February 10, 2009
ANTONY GNANAMUTHU Vs. ASSISTANT GENERAL MANAGER	March 26, 2009
ANUJ MANAKTALA Vs. RESHMA MANAKTALA	March 13, 2009
ANURADHA Vs. C R AMURTHA	December 1, 2009
ANUSHAMMAL Vs. TAMIL NADU LAND REFORMS SPECIAL APPELLATE TRIBUNAL	October 23, 2009
ANWARUL ISLAM AIDED PRIMARY SCHOOL VELLORE Vs. M DILSHAD BEGUM	July 10, 2009
APPAVOO Vs. JUNIOR ENGINEER TAMIL NADU ELECTRICITY BOARD	November 3, 2009
APPAVU MUDALIAR Vs. MANICKKAMMAL	July 24, 2009
APPU ALIAS DEEPAN KUMAR Vs. STATE	July 14, 2009
AR ANSAR Vs. UNION OF INDIA	April 30, 2009
ARADADI RAMUDU ALIAS AGGIRAMUDU Vs. STATE	November 5, 2009
ARANGASAMY Vs. VALARMATHY	April 3, 2009
ARASAMMAL Vs. PERIASHOLA ESTATE PRIVATE LIMITED	January 20, 2009
AREVA T AND D LIGHTNING ARRESTERS PVT LTD Vs. ADDITIONAL SECRETARY DEPARTMENTAL OF REVENUE AND DISASTER MANAGEMENT GOVERNMENT OF PONDICHERRY	May 5, 2009
ARIGNAR ANNA SUGAR MILLS Vs. CEGAT, CHENNAI	September 14, 2009
ARIGNAR ANNA TEACHER TRAINING INSTITUTE ANNA EDUCATIONAL SOCIETY Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS COLLEGE ROAD	June 24, 2009
ARIVAZHAGAN Vs. STATE	January 29, 2009
ARKAY ENERGY RAMESWARAM LTD Vs. SUNDARAM BRAKE LININGS LTD	November 18, 2009
AROCKIASAMY Vs. XAVIER	November 9, 2009
AROKIADOSS Vs. COMMISSIONER OF POLICE	April 30, 2009
AROKIASAMY Vs. PERIYANAGAM	January 22, 2009
AROKKIYASAMY Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT	March 4, 2009
ARPIT MISHRA Vs. CHIEF SECRETARY TO GOVERNMENT-CUM-CHAIRMAN	July 10, 2009
ARPUTHAMARY PRAKASA Vs. MURUGESA NADAR	March 4, 2009
ARUL Vs. VETHA MUTHU	January 19, 2009
ARUL COLLEGE OF EDUCATION B ED Vs. REGIONAL DIRECTOR	July 10, 2009
ARUL PRIYA ALIAS MARY COLATALIASLATHA Vs. THANGAMMA BENJAMIN	February 10, 2009
ARULMIGHU CHIDAMBARESWARAR DEVASTHANAM, ARULMIGHU CHIDAMBARESWARAR VAHAIRA KOIL BY ITS EXECUTIVE OFFICER Vs. TAMIL NADU WATER, DRAINAGE BOARD, REP THROUGH ITS EXECUTIVE ENGINEER	April 27, 2009
ARULMIGHU KADUMBADI CHINNAMMAN THIRUKOIL Vs. R PALANI CHETTIAR	January 9, 2009
ARULMIGHU MAKALIAMMAN SANGAM Vs. M MUTHIAH	November 25, 2009
ARULMIGHU THIRUVATEESWARAR DEVASTHANAM TRIPLICANE Vs. STATE OF TAMIL NADU	December 4, 2009
ARULMIGU ANANDA VINAYAKAR ALIAS THATTAN PILLAIYAR KOIL Vs. KAMALAM ALIAS KAMALATHAMMAL	January 7, 2009
ARULMIGU ANGALA PARAMESWARI AND KASIVISHWANATHASWAMI TEMPLE ADIMANAIVEAL HOUSE OWNERS ASSO Vs. STATE OF TAMIL NADU	February 6, 2009
ARULMIGU THIRUNEELAKANDESWARA Vs. T RAJENDRAN	November 16, 2009
ARULNIDHI Vs. SETHIATHOPE TOWN PANCHAYAT	November 3, 2009
ARUMUGA NAIKER Vs. SPECIAL TAHSILDAR LAND ACQUISITION D A E PROJECT	August 31, 2009
ARUMUGAM Vs. INSPECTOR OF POLICE	August 28, 2009
ARUMUGAM Vs. BAMA	June 16, 2009
ARUMUGAM Vs. STATE OF TAMILNADU	November 26, 2009
ARUMUGHASAMY Vs. SOBBIAR AND PALIVITHIAR GOTHIRAM	December 7, 2009
ARUNA MAZHAI TEACHER TRAINING INSTITUTE Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT SECRETARIAT	June 8, 2009
ARUNACHALA IMPEX Vs. ASSISTANT COMMISSIONER	December 3, 2009
ARUNACHALA PADAYACHI; SUBRAMANIAM; MINOR VELAYUDAM, REPRESENTED BY FIRST APPELLANT Vs. VELAYUDAM	December 18, 2009
ARUNACHALA THEVAR (DIED); A JAMBULINGA THEVAR; J DEIVANAI Vs. PUSHPAM AMMAL	August 19, 2009
ARUNACHALAM Vs. STATE	June 16, 2009
ARUNACHALAM Vs. STATE OF TAMIL NADU	July 14, 2009
ARUNACHALAM Vs. C VENKATACHALAPATHY	February 19, 2009
ARUNACHALAM Vs. STATE	March 20, 2009
ARUNAGIRI Vs. V S JAYALAKSHMI	November 24, 2009
ARUNAGIRI Vs. JAYALAKSHMI	December 14, 2009
ARUNAI FINANCIERS THIRUVANNAMALAI Vs. G SUBRAMANI	December 7, 2009
ARUNDAY DEVELOPERS Vs. GEMINI ARTS PRIVATE LTD	August 7, 2009
ARYA VYASYS SAMAJAM Vs. R MURALI	January 20, 2009
ASAN MEMORIAL ASSOCIATION COCHIN HOUSE Vs. STATE OF TAMIL NADU	August 18, 2009
ASBIL ENGINEERING AND CONSTRUCTION INDIA PVT LTD Vs. SOUTH INDIAN BANK LIMITED	November 27, 2009
ASHA Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT	November 18, 2009
ASHARAF Vs. STATE	December 18, 2009
ASHNIL MOVERS PVT LTD Vs. RAMESH SINGH	March 4, 2009
ASHOK AGENCIES REP BY ITS PROPRIETOR N MALARKODI Vs. SPECIAL COMMITTEE, COMMERCIAL TAX OFFICER	August 25, 2009
ASHOK KUMAR Vs. MARAPPAN	July 22, 2009
ASHOK KUMAR Vs. STATE	July 7, 2009
ASIA TECH ENGINEERING ASSOCIATES Vs. DIRECTOR GENERAL ROAD DEVLOPMENT	November 19, 2009
ASIATIC OXYGEN LIMITED Vs. STATE OF TAMIL NADU	April 29, 2009
ASISH JALAN Vs. STATE	August 7, 2009
ASL CAPITAL HOLDINGS PVT LTD Vs. KISHORE SHARE CONSULTANTS GOVERNORPET VIJAYAWADA - 520 002	August 5, 2009
ASSISTANT COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. KAMALAMMAL	June 11, 2009
ASSISTANT COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. K V RAMANJUAM PRESIDENT OF KULITHALAI NAIDU	December 16, 2009
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES BANGALORE Vs. HIND MERCANTILE CORPN PVT LTD MYLAPORE	August 12, 2009
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ARUNODHAYA CHEMICALS (P) LTD.	February 16, 2009
ASSISTANT DIVISIONAL ENGINEER Vs. K.R. NATARAJAN	March 12, 2009
ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA, REGION II (OPERATION WING) AND STATE BANK OF INDIA REPRESENTED BY ITS MANAGER, RAMESHWARAM BRANCH; P RAMACHANDRAN Vs. P RAMACHANDRAN	August 4, 2009
ASSOCIATED CEMENT COMPANIES LTD Vs. ASSISTANT COMMISSIONER	April 21, 2009
ASSOCIATION OF ENGINEERS METRO WATER Vs. GOVERNMENT OF TAMIL NADU	June 26, 2009
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. ANNA UNIVERSITY	August 7, 2009
ASSOCIATION OF THE CREDITORS OF THE MADRASROASTED GRAM MILLS Vs. KRISHNAN	August 18, 2009
ATKINSON PALACE FLAT OWNERS ASSOCIATION Vs. NAVEENKUMAR BHAIYA	December 10, 2009
ATLAS METAL PROCESSORS PVT LTD Vs. H K INTERNATIONAL	October 23, 2009
AUSTIN ENGINEERING CO LTD Vs. COMMISSIONER OF CUSTOMS	September 18, 2009
AUTHORISED OFFICER INDIAN BANK NAMAKKAL Vs. K PANNER	April 28, 2009
AUTHORISED OFFICER INDIAN OVERSEAS BANK Vs. NANDHINI	September 10, 2009
AUTOMAC MADRAS PRIVATE LIMITED Vs. STATE	November 26, 2009
AVON PLASTICS Vs. SPECIAL TAHSILDAR REVENUE RECOVERY	April 15, 2009
AYISHA BEEVI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (SC) DEPARTMENT UNION OF INDIA (UOI) REP BY THE SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPT OF REVENUE, (COFEPOSA-UNIT); SUPERINTENDENT OF CENTRAL PRISON	July 15, 2009
AYYANAR Vs. STATE	November 24, 2009
AYYANAR Vs. STATE OF TAMIL NADU	January 22, 2009
AYYANAR Vs. STATE OF TAMILNADU	July 30, 2009
AYYANKUTTY GOUNDER Vs. REVENUE DIVISIONAL OFFICER	July 31, 2009
AYYAVU Vs. GNANAMUTHU	December 16, 2009
AZHAGU ALIAS AZHAGAR Vs. STATE	November 26, 2009
AZHAGU ALIAS AZHAGAR Vs. STATE	November 20, 2009
B ANURADHA Vs. A GURUNATHAN	August 21, 2009
B ARUN PARTNER M/S AARTHI BUILDERS AND AARTHI INVESTMENTS CHENNAI Vs. AUTHORIZED OFFICER/CHIEF MANAGER INDIAN BANK GUINDY BRANCH SIDCO BUILDING CHENNAI	September 18, 2009
B ARUNAJOTHY Vs. MANAGING DIRECTOR CUM CHAIRMAN TAMIL NADU HOUSING BOARD	December 9, 2009
B BHUVANESHWARI Vs. KUPPAMMAL	September 9, 2009
B C KRISHNAN Vs. GOVERNMENT OF TAMIL NADU	June 12, 2009
B CHENGAI SIVAM Vs. DIRECTOR OF TECHNICAL EDUCATION	July 9, 2009
B G SHIRKE CONSTRUCTION TECHNOLOGY LTD Vs. ETL INFRASTRUCTURE SERVICE LTD	August 20, 2009
B GEETHA Vs. STATE	July 6, 2009
B GOPALAKRISHNAN Vs. STATE	July 14, 2009
B GOVINDASWAMY Vs. INSPECTOR GENERAL OF POLICE	June 17, 2009
B GURUSAMY Vs. SECRETARY TO GOVERNMENT ANIMAL HUSBANDRY AND FISHERIES DEPT	December 7, 2009
B JAGADEESH Vs. REGISTRAR TAMIL NADU DR AMBEDKAR GOVT LAW UNIVERSITY CHENNAI	September 15, 2009
B JANAKI Vs. Y NALLATHAMBI	August 3, 2009
B JAYACHANDRAN Vs. STATE	October 15, 2009
B JAYARAMAN Vs. INSPECTOR OF POLICE	April 23, 2009
B K RAJESWARI Vs. MUTHIALPET BENEFIT FUND LTD	June 29, 2009
B K RAJESWARI Vs. G VITTAL RAJ	October 23, 2009
B KALEESVAR GURUKAL Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	September 15, 2009
B KALITHEERTHAN Vs. SECRETARY TO GOVERNMENT HOME POL IV DEPARTMENT	October 14, 2009
B KANNIYAN Vs. STATE	August 25, 2009
B KANTHAMMAL Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	December 18, 2009
B KOUSALYA Vs. STATE	March 4, 2009
B LAKSHMANAN Vs. WOMEN INSPECTOR OF POLICE	February 6, 2009
B LOGA SHANMUGA PERUMAL Vs. AUROMA SOFT P LTD	September 11, 2009
B M GNANAVOLIVU Vs. V S THOMAS	August 20, 2009
B MANGALA Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	October 12, 2009
B MANIMARAN Vs. SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION AND STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT	June 18, 2009
B MANIVANNAN Vs. SENIOR ADMINISTRATIVE OFFICER	July 31, 2009
B MANIVASAGAM Vs. COMMISSIONER NARIKKUDI PANCHAYAT UNION	July 27, 2009
B MARAGATHAMANI Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	July 7, 2009
B MOHAMAD SHIBLI Vs. SRIPATHY	November 25, 2009
B MUBEEN Vs. STATE	December 21, 2009
B MUGILAN Vs. STATE OF TAMIL NADU	April 18, 2009
B MUTHUKRISHNAN Vs. DISTRICT COLLECTOR PERAMBALUR DISTRICT	August 12, 2009
B N DEVADAS Vs. UNIVERSITY GRANTS COMMISSION	June 12, 2009
B NARASIMMAN Vs. STATE	August 14, 2009
B NATARAJU Vs. DIRECTOR OF TEACHERS EDUCATION RESEARCH AND TRAINING	August 4, 2009
B POOMANI Vs. STATE TRANSPORT APPELLATE TRIBUNAL CITY CIVIL COURT BUILDING	September 2, 2009
B POORNIMA Vs. STATE BANK OF TRAVANCORE BUNASHANKARI BRANCH	January 27, 2009
B PRAVEENA DEVI Vs. STATE OF TAMIL NADU	September 3, 2009
B PREMA Vs. VALARMATHI	December 7, 2009
B R DEVARAJAN Vs. STATE OF TAMIL NADU	October 27, 2009
B R HARISH BABU Vs. UNION OF INDIA REPRESENTED BY ITS	March 16, 2009
B RAJESWARI Vs. B VINAYAGAM	December 23, 2009
B RAMA SURESH Vs. CHAIRMAN JOINT ENTRANCE EXAMINATION	July 27, 2009
B RAMACHANDRA ADITYAN Vs. TAMILNADU MERCANTILE BANK SHAREHOLDERS WELFARE ASSOCIATION	November 26, 2009
B RAMALNGAM Vs. DIRECTOR OF ELEMENTARY EDUCATION	August 6, 2009
B RAMAMURTHI Vs. ASSISTANT COMMISSIONER OF POLICE CHENNAI	November 3, 2009
B RAMASUBBU Vs. STATE OF TAMIL NADU	September 1, 2009
B S RAMAMURTHY Vs. MANAGING DIRECTOR T N C S C LTD	September 10, 2009
B SANKARAN Vs. STATE	September 30, 2009
B SASIKUMAR Vs. M GANGADHARAN	January 20, 2009
B SELVAGANAPATHY Vs. CHAIRPERSON TAMIL NADU STATE COMMISSION FOR WOMEN	July 22, 2009
B SELVAM Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU WATER SUPPLY DEPARTMENT	October 5, 2009
B SELVANARAYANAN Vs. STATE OF TAMILNADU	June 16, 2009
B SHALINI Vs. ELAYARAJA	November 13, 2009
B SHANGARI Vs. DIRECTOR GENERAL OF POLICE	March 24, 2009
B SHYAMKUMAR Vs. FRANCIS GEORGE	August 4, 2009
B SIVAKUMAR Vs. R LAKSHMI	July 30, 2009
B SREENIVASAN Vs. M K THIRUMURUGAN	July 3, 2009
B SUNDARRAJAN Vs. STATE	September 9, 2009
B V GURURAJ Vs. M R RATHINDRAN	November 25, 2009
B V LATHA Vs. DIRECTOR OF MEDICAL EDUCATION OFFICE OF DIRECTORATE OF MEDICAL EDUCATION	October 5, 2009
B V V PAPER INDUSTRIES LIMITED Vs. R BALASUNDARAM PROPRIETOR	December 21, 2009
B VASANTHI Vs. COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM	December 7, 2009
B VEERIAH Vs. UNION OF INDIA	February 2, 2009
B VENKATASAMY Vs. DEPUTY COMMERCIAL TAX OFFICER ARAKONAM	June 25, 2009
B. TAMILARASI Vs. THE COMMISSIONER, KUMBAKONAM MUNICIPALITY, KUMBAKONAM, THANJAVUR DISTRICT AND R. SELVI	April 17, 2009
B.K. AND Vs. COMMERCIAL TAX OFFICER	April 20, 2009
BABU Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	April 28, 2009
BABU Vs. STATE	January 6, 2009
BABU Vs. STATE	November 27, 2009
BABU Vs. STATE OF TAMIL NADU	September 30, 2009
BABU ALIAS ANANDA SINGH Vs. STATE	December 10, 2009
BABU ALIAS CHOKKAIYAN Vs. STATE	June 19, 2009
BABU JOHN Vs. ICICI BANK LIMITED	August 7, 2009
BABY AMMAL Vs. ADILAKSHMI AMMAL	November 23, 2009
BACKWARD CLASS EMPLOYEES WELFARE ASSOCIATION OF I I T M Vs. CHAIRMAN	March 12, 2009
BADRAKALIAMMAN TEMPLE REPRESENTED THROUGH ITS TRUSTEE, MADANRAJ; MADANRAJ; MAHENDRAN; ROHINI SELVI Vs. COMMISSIONER, HINDU RELIGIOUS, CHARITABLE ENDOWMENT BOARD	September 3, 2009
BAGYALAKSHMI Vs. RAMA PALANIAPPAN	December 30, 2009
BAGYAM Vs. COMMISSIONER CITY MUNICIPAL CORPORATION	July 29, 2009
BAL PHARMA LTD Vs. GLENMARK PHARMACEUTICAL LTD	February 10, 2009
BALA ALIAS BALAKRISHNAN Vs. STATE	November 26, 2009
BALAGURUSAMY NADAR Vs. CHINNA MARIAPPAN	February 17, 2009
BALAJI ENTERPRISES Vs. SURYA MOVIES	September 8, 2009
BALAKRISHNAN Vs. K JAYALAKSHMI	January 6, 2009
BALAKRISHNAN Vs. LAKSHMI AMMAL	June 18, 2009
BALAKRISHNAN Vs. A.P.S. EXPORTS	July 16, 2009
BALAMANI Vs. S BALASUNDARAM	April 20, 2009
BALAMANI Vs. SUBRAMANI	October 9, 2009
BALAN ALIAS BALAKRISHNAN Vs. STATE	December 7, 2009
BALANAGESWARI ALIAS POONGODI Vs. EXECUTIVE OFFICER ARULMIGU BADRAKALIAMMAN KOIL ANTHIYUR BHAVANI TALUK	March 2, 2009
BALARAMA THEVAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER LAND ADMINISTRATION DEPARTMENT	December 19, 2009
BALARAMAN Vs. DEVAKI	February 10, 2009
BALARAMAPILLAI Vs. RAJAGOPAL	April 18, 2009
BALASUBRAMANI Vs. PRATHAP	December 9, 2009
BALASUBRAMANIAM Vs. COMMISSIONER CORPORATION OF CHENNAI	November 4, 2009
BALASUBRAMANIAM Vs. STATE	March 12, 2009
BALASUBRAMANIAN Vs. STATE	December 2, 2009
BALASUBRAMANIAN Vs. STATE	December 21, 2009
BALMER LAWRIE AND CO LTD Vs. A JAYACHANDRA REDDY	January 12, 2009
BALRAJ SAHANI Vs. HINDUSTAN PHOTO FILMS MANUFACTURING CO. LTD., UTHAGAMANDALAM	July 22, 2009
BALU Vs. JAYAGANTHAN	July 28, 2009
BALU ALIAS BALUSAMY A BALAKRISHNAN Vs. STATE	January 22, 2009
BALU PILLAI ALIAS BALASUBRAMANIA PILLAI Vs. MAHADEVAN	November 17, 2009
BALUSAMY Vs. STATE	September 9, 2009
BANGARU CHETTIAR Vs. B B LALITHA	July 15, 2009
BANK OF BARODA AMBATTUR BRANCH Vs. MR B PAPPA MUDALIAR	December 18, 2009
BANK OF INDIA Vs. G NARATHAN	January 9, 2009
BANK OF INDIA STAFF UNION Vs. GENERAL MANAGER BANK OF INDIA	July 27, 2009
BANU Vs. GOVINDAPERUMAL	March 31, 2009
BANU ALIAS BANUMATHI Vs. MUNIAMMAL	July 7, 2009
BANU MITHRA Vs. M BALU	February 9, 2009
BANUMATHY SAMPATHKUMAR GUARANTOR Vs. TVS FINANCE AND SERVICES LIMITED	October 29, 2009
BAPUJI MURUGESAN Vs. MYTHILI RAJAGOPALAN	October 15, 2009
BARBERS RESIDING AT PATTAMANGALAM PULIAN STREET Vs. KALYANASUNDARAM	September 10, 2009
BASANT KUMAR RANKA Vs. ASSISTANT COMMISSIONER OF POLICE	July 27, 2009
BASANTH KUMAR RANKA Vs. UNION OF INDIA	November 12, 2009
BASKETBALL FEDERATION OF INDIA A RECOGNIZED BODY OF GOVERNMENT OF INDIA Vs. TAMIL NADU BASKETBALL ASSOCIATION	August 12, 2009
BATCO ROADWAYS Vs. A RADHAMMAL	February 3, 2009
BEENA Vs. REGIONAL ADMINISTRATOR	July 13, 2009
BENEDICT CRIZAL Vs. JOSEPHS HIGHER SECONDARY SCHOOL	December 11, 2009
BENGAL CHEMICOLOUR CO Vs. STATE OF TAMILNADU	December 3, 2009
BESANT RAJ INTERNATIONAL LTD Vs. VISHWABHARATHI TEXTILES LTD	July 1, 2009
BESANT RAJ INTERNATIONAL LTD. Vs. VISHWABHARATHI TEXTILES LTD.	July 10, 2009
BETTY THOMAS Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	December 14, 2009
BHAG CHAND JAIN Vs. STATE	August 5, 2009
BHARAT PETROLEUM CORPORATION LTD Vs. SWAMY SERVICES STATION	August 7, 2009
BHARAT PETROLEUM CORPORATION LTD Vs. C S PRAKASH RAO	December 19, 2009
BHARAT PETROLEUM CORPORATION LTD Vs. H A MOHD ALUMUDDIN	December 22, 2009
BHARATH N Vs. SECRETARY SELECTION COMMITTEE	May 12, 2009
BHARATHAN THEATRES LTD Vs. V T RANGANAYAKI ANNI	September 30, 2009
BHARATHI Vs. MANAGING DIRECTOR TNSTC PATC VELLORE	June 19, 2009
BHARATHI Vs. MAHESH KANNAN	September 18, 2009
BHARATHI CULTURAL AND WELFARE ASSOCIATION Vs. STATE OF TAMILNADU	December 15, 2009
BHARATHI DATA SERVICE PVT LTD Vs. DIRECTOR OF COLLEGIATE EDUCATION DIRECTOR OF PUBLIC INFORMATION COMPLEX	September 3, 2009
BHARATHIAR UNIVERSITY Vs. A PARVATHY	October 30, 2009
BHARATHY TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING	July 28, 2009
BHARI METAL FABRICATION PVT. LTD. Vs. CESTAT, CHENNAI	November 5, 2009
BHARTI CELLULAR LIMITED REPRESENTED BY ITS SR MANAGER Vs. SHRI KOPPUDAYAL COMMUNICATIONS REPRESENTED BY IT MANAGING PARTER MR M KARAM CHANDRA MOHAN AND BANK OF INDIA REPRESENTED BY IT BRANCH MANAGER	June 30, 2009
BHASKAR Vs. G SELVARAJ	April 15, 2009
BHASKARAN Vs. R ANNADURAI	August 11, 2009
BHASKARAN NADAR Vs. KESAVAN NADAR	December 2, 2009
BHAVANI ELECTRICALS Vs. AMMAKAMMA CHARITIES	October 12, 2009
BHAVANIPRIYA Vs. SUPERINTENDENT OF POLICE	December 18, 2009
BHAVESH K PARIKH Vs. STATE	August 28, 2009
BHEEMAN Vs. INSPECTOR OF POLICE	June 30, 2009
BHOOPALAN Vs. CHIDAMBARAM	January 19, 2009
BILAL HUSSAIN AND CO Vs. STATE OF TAMILNADU	September 10, 2009
BILLGATES COLLEGE OF EDUCATION Vs. REGISTRAR	July 20, 2009
BILLGATES COLLEGE OF EDUCATION Vs. REGISTRAR TAMIL NADU TEACHER EDUCATION UNIVERSITY	October 14, 2009
BINNY LIMITED Vs. ASSISTANT COMMISSIONER OF WEALTH TAX CENTRAL CIRCLE II 4	March 24, 2009
BLAILKLOCK COMPASS WORLD TRANSPORT LTD Vs. OFFICIAL LIQUDATOR HIGH COURT MADRAS	July 21, 2009
BLUECHIP SERVICES INTERNATIONAL PVT LTD Vs. VIMON AIR TRAVEL AND TOURS PVT LTD	September 14, 2009
BOARD OF TRUSTEES ARULMIGHU POOTTAI MARIAMMAN TEMPLE Vs. REVENUE DIVISIONAL OFFICER CUM EXECUTIVE MAGISTRAT	December 18, 2009
BOARD OF TRUSTEES OF THE PORT OF MADRAS Vs. BADRCHALAM PAPER BOARD LTD	July 8, 2009
BOMBAY TOOL CENTRE Vs. OFFICIAL TRUSTEE OF TAMIL NADU	December 23, 2009
BONEY KAPOOR PROPRIETOR NARASIMHA ENTERPRISES LENS VIEW BUILDING Vs. G G PHOTO LIMITED	September 11, 2009
BOOPALAN Vs. STATE OF TAMIL NADU	November 4, 2009
BOOPATHY Vs. STATE	September 15, 2009
BOSE Vs. STATE REP BY INSPECTOR OF POLICE	September 1, 2009
BOTHUMANI Vs. K RAMEENA	August 18, 2009
BPL US WEST CELLULAR LTD Vs. STATE OF TAMILNADU	April 29, 2009
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. C SIVAKUMAR AND; R MANI	March 13, 2009
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SIVAKAMI	July 15, 2009
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. THIRU R SENNIAPPAN	April 6, 2009
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SUBRAMANI	October 12, 2009
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. MURALIKRISHNAN	August 11, 2009
BRANCH MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MASILAMANI	October 8, 2009
BRANCH MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. C PUSHPA	December 22, 2009
BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. K K MUNIPPAN	September 16, 2009
BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. BANUMATHI	August 31, 2009
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD Vs. SAGUNTHALA	December 18, 2009
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. MANIMEGALAI	December 7, 2009
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. CHINNATHAMBI ALIAS RAMASAMY	August 26, 2009
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. MUNIAMMAL	October 7, 2009
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. SAVITHRI	April 6, 2009
BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. VALLIAMMAL	July 29, 2009
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD, NAMAKKAL BRANCH Vs. S PERUMAL; SIHAPPAYI; JOTHI AND V MARUDHAMUTHU	August 24, 2009
BRANCH OFFICE NATIONAL INSURANCE COMPANY LIMITED Vs. AMUDHA	September 15, 2009
BRIHATAKUCHAMBAL Vs. PRESIDING OFFICER DEBT RECOVERY TRIBUNAL	September 17, 2009
BRIJ KISHORE A MEHTA Vs. ADITYA SECURITIES LIMITED	November 2, 2009
BSA-REGAL GROUP LTD Vs. TUBE INVESTMENTS OF INDIA LTD	July 14, 2009
BUJJI ALIAS SUBRAMANI Vs. STATE	April 30, 2009
BYJU NIZETH PAUL Vs. A JOHNSON	January 30, 2009
C A KHABEER Vs. SUB-REGISTRAR TIRUPORUR CHENGALPUT TALUK KANCHEEPURAM DISTRICT	September 17, 2009
C A W AND SONS PARTNERSHIP FIRM Vs. SPECIAL DEPUTY COLLECTOR STAMPS	July 15, 2009
C ABDUL LATHEEF Vs. GOVERNMENT OF TAMIL NADU	April 21, 2009
C ALAGESABOOPATHI Vs. PERIYAR UNIVERSITY	October 21, 2009
C ANANDAN Vs. STATE OF TAMIL NADU	August 3, 2009
C ARULPRAKASH Vs. S P SHANMUGHAM	August 7, 2009
C AYYASWAMY Vs. INSPECTOR GENERAL OF PRISONS	July 1, 2009
C BABY ANNAL Vs. DIRECTOR OF ELEMENTARY EDUCATION	December 8, 2009
C BALASUBRAMANIAN Vs. S P MANIMUTHARU	September 18, 2009
C CHANDRASEKARAN Vs. A SIVASUBRAMANIAM	July 16, 2009
C CLARA ALIAS GOMATHI Vs. PRINCIPAL GOVERNMENT QUAI-DE-MILLETH ARTS COLLEGE FOR WOMEN	April 9, 2009
C D VARADHRAJAN Vs. S MOHAN	February 3, 2009
C E PRATAP Vs. REGISTRAR THE TAMIL NADU DR AMBEDKAR LAW UNIVERSITY	June 24, 2009
C E SATHYANARAYANA REDDI Vs. C E SULOCHANA	August 19, 2009
C FRANCIS Vs. V BATTALION AVADI	September 29, 2009
C G ROSALINE Vs. DIRECTORATE OF MEDICAL EDUCATION	July 14, 2009
C GANESAN Vs. GOVERNMENT OF TAMIL NADU	April 15, 2009
C GOVINDASAMY Vs. DY REGISTRAR OF CO-OP SOCIETIES CHIEF REVENUE OFFICER DISTRICT CENTRAL CO-OP BANK LTD	October 27, 2009
C GUNASEKARAN Vs. DISTRICT FOREST OFFICER ATTUR FOREST DIVISION	August 19, 2009
C HANUMANTHA RAO Vs. COMMISSIONER OF INCOME TAX	April 30, 2009
C J NIZON Vs. VASANTHA DEVI BAGHMAR	July 9, 2009
C JACOB JOHNSON Vs. V MUTHUSAMY	February 11, 2009
C JAYAKUMAR Vs. CHAIRMAN	November 2, 2009
C JULIUS KARUNAKARAN Vs. S D JOSEPH	April 30, 2009
C K BALAJI Vs. P CHANDRASEKARAN	July 20, 2009
C K G NATHAN Vs. ASSISTANT COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE	April 1, 2009
C K MUNUSAMY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES KILPAUK	December 15, 2009
C KALAIMANI Vs. TAMILNADU CIVIL SUPPLIES CORPORATION LTD	December 10, 2009
C KANDASAMY SIVARAJ SPINNING MILLS (P) LTD Vs. N CHIDAMBARAM, SUPERINTENDENT REGULATED MARKET BEGAMBUR (POST) DINDIGUL MARKET COMMITTEE	September 1, 2009
C KANNAN Vs. SUB INSPECTOR OF POLICE	December 16, 2009
C KANNAPPA PILLAI Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT	September 2, 2009
C KARTHIKEYAN Vs. CHAIRMAN AND ADDITIONAL SECRETARY TO GOVERNMENT	September 11, 2009
C KISHANLAL Vs. SURANA INDUSTRIES LIMITED	August 6, 2009
C KISHANLAL Vs. GOUTAMRAJ SURANA	August 6, 2009
C KISHANLAL Vs. VIJAYRAJ SURANA	August 6, 2009
C KISHANLAL Vs. SHANTILAL SURANA	August 6, 2009
C KISHANLAL Vs. DINESHCHAND SURANA MANAGING DIRECTOR	August 6, 2009
C KITTUSAMY Vs. STATE OF TAMIL NADU	December 22, 2009
C KRISHNAMOORTHY Vs. B JAMUNA RANI	January 19, 2009
C KUTTIAPPAN Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	November 25, 2009
C L MUTHIAH Vs. POWER SOAPS P LTD	December 2, 2009
C LAKSHMI Vs. STATE OF TAMIL NADU	July 17, 2009
C MAHALINGAM Vs. STATE OF TAMIL NADU	August 28, 2009
C MAHALINGAM Vs. REVENUE DIVISIONAL OFFICER UDAYARPALAYAM	November 20, 2009
C MAHESWARI Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES; SPECIAL OFFICER VALPARAI CO OPERATIVE URBAN BANK LTD	April 17, 2009
C MANI Vs. DIRECTOR OF SURVEY AND SETTLEMENT	July 9, 2009
C MANOHARAN Vs. SPECIAL OFFICER	April 13, 2009
C MEENAKSHI SUNDARAM Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	November 10, 2009
C MOHAN REDDY Vs. S FLORET	December 30, 2009
C MURUGAN Vs. SECRETARY DIRECTORATE OF TEACHER EDUCATION AND RESEARCH AND TRAINING	August 3, 2009
C N BABU Vs. STATE OF TAMIL NADU	October 27, 2009
C N VENKATACHALAM Vs. SECRETARY, DEPARTMENT OF EDUCATION (HIGHER), GOVERNMENT OF TAMIL NADU AND THE DIRECTOR OF COLLEGIATE EDUCATION	July 29, 2009
C NANDHINI Vs. STATE OF TAMIL NADU	June 29, 2009
C NATARAJAN Vs. STATE	September 11, 2009
C P KRISHNASWAMY Vs. UNION OF INDIA	December 10, 2009
C P RAVICHANDRAN Vs. P RAJAN	January 28, 2009
C P SUJI Vs. DISTRICT COLLECTOR KANYAKUMARI	November 20, 2009
C PADMAVATHAMMA Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD	August 21, 2009
C PALANI Vs. COMMISSIONER CHENNAI CORPORATION RIPPON BUILDING	January 27, 2009
C PERIYASMAY Vs. A PALANIVEL	March 4, 2009
C PONNAMMAL Vs. INDIAN BANK	February 19, 2009
C RAJALAKSHMI Vs. STATE	April 29, 2009
C RAJAMANI Vs. C RATHNABAI	April 21, 2009
C RAJAMANI Vs. RATHNA BAI	October 21, 2009
C RAJAMANICKAM Vs. TAMIL NADU REFORMS SPECIAL APPELLATE TRIBUNAL SANTHOME	October 23, 2009
C RAJENDRA RAJU Vs. C R RAJU	November 6, 2009
C RAJENDRA RAJU Vs. INSPECTOR GENERAL OF REGISTRATION	November 6, 2009
C RAMESH Vs. KARUPPANNAN	August 18, 2009
C RAMESWARAN Vs. N SAMBANDAM	January 29, 2009
C RAVICHANDRAN Vs. DEPUTY COMMISSIONER OF POLICE LAW AND ORDER	October 13, 2009
C RAVICHANDRAN Vs. TAMIL NADU NEWSPRINT AND PAPERS LTD	November 26, 2009
C RAVIRAJ Vs. STATE	December 4, 2009
C RUKMANGATHAN Vs. STATE	July 15, 2009
C S SUKUMARAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	October 15, 2009
C SABABATHY Vs. SALEM STEEL PLANT	November 16, 2009
C SAKTHIVEL Vs. GOVERNMENT OF PUDUCHERRY	September 11, 2009
C SARAVANAN Vs. SECRETARY TO GOVERNMENT SOCIAL WELFARE AND NOON MEALS DEPARTMENT	June 30, 2009
C SAROJA Vs. SHRIRAM CITY UNION FINANCE LTD	January 9, 2009
C SEKAR Vs. STATE	June 24, 2009
C SELVARAJ Vs. ENGINEER-IN-CHIEF WRO AND CHIEF ENGINEER GENERAL PUBLIC WORK DEPARTMENT CHEPAUK	August 21, 2009
C SENTHIL Vs. JOTHI JEYALAKSHMI	January 5, 2009
C SHANMUGANATHAN Vs. STATE	October 8, 2009
C SHANMUGANATHAN Vs. STATE	October 18, 2009
C SHANMUGAVEL Vs. INDIAN OIL CORPORATION LIMITED	December 3, 2009
C SIVAKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION	October 1, 2009
C STALIN Vs. REGISTRAR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY	October 14, 2009
C STELLA MARY Vs. TAMILNADU PUBLIC SERVICE COMMISSION OMANADHURAR GOVERNMENT ESTATE	August 12, 2009
C SUBRAMANIAM Vs. KARNATAKA STATE TRANSPORT AUTHORITY	April 13, 2009
C SUBRAMANIAN Vs. COLLECTOR VILLUPURAM DISTRICT	June 9, 2009
C SUBRAMANIAN Vs. ASST DIRECTOR SURVEY AND LAND RECORDS	June 9, 2009
C SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU	December 11, 2009
C SURESH SELVAKUMAR Vs. STATE OF TAMILNADU	August 24, 2009
C T BALACHANDRAN Vs. UNION OF INDIA	August 7, 2009
C T RAJENDRAN Vs. STATE OF TAMIL NADU THROUGH THE SUPERINTENDENT OF POLICE AND THE SUB-INSPECTOR OF POLICE	April 2, 2009
C THANGAMALAI Vs. VIRUDHU NAGAR PANCHAYAT UNION	October 14, 2009
C TIRUMAGAL Vs. DISTRICT SUPERINTENDING ENGINEER HIGHWAYS VILLAGE ROADS	July 7, 2009
C ULAGARAJU Vs. DISTRICT LEVEL VIGILANCE COMMITTEE COLLECTORS OFFICE VELLORE DISTRICT	July 23, 2009
C V CHANDRASEKARAN Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU	July 16, 2009
C V KALAIVANNAN Vs. REVENUE DIVISIONAL OFFICER	July 21, 2009
C V KARUNAKARAN Vs. CHAIRMAN CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI	November 27, 2009
C V RAMBABU Vs. V C JAYANTHI	January 12, 2009
C VASU DEVAN Vs. COMMISSIONER KASIPALAYAM MUNICIPALITY ERODE	November 25, 2009
C VASUDEVAN Vs. COMMISSIONER OF POLICE	December 21, 2009
C VELU Vs. P SUBRAMANIAN	April 23, 2009
C VELU Vs. INSPECTOR OF POLICE	July 14, 2009
C VISHALAKSHI Vs. COMMISSIONER SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY GOVT OF TAMIL NADU SECRETARIAT	October 24, 2009
C. JEYALAKSHMI Vs. STATE OF TAMIL NADU, AND ANOTHER	June 25, 2009
C. SAKTHI Vs. STATE	September 8, 2009
CABRIEAL Vs. STATE	November 6, 2009
CADBURY INDIA LIMITED Vs. ASSISTANT COMMISSIONER (CT), FAST TRACK ASSESSMENT CIRCLE IV, CHENNAI AND ANR.	July 1, 2009
CANARA BANK JEWELLERS Vs. YOGESH PALKE ALIAS SRI YOGESH ACHAR	July 16, 2009
CANARA JEWELLERS AND YOGESH PALKE ALIAS YOGESH ACHAR Vs. SETTLEMENT COMMISSION	July 16, 2009
CANDASSAMMY Vs. ARUMUGAM	December 10, 2009
CAPITAL LTD Vs. RANI PROPRIERIX	June 23, 2009
CAPT K P RAJAGOPAL Vs. M RAVINDRAN	September 30, 2009
CAPTAIN FARMS P LTD Vs. TALUK TAHSILDAR MADURANTAKAM	December 2, 2009
CAPTAIN I V G PRASAD Vs. SECRETARY TO GOV HIGHWAYS DEPAR.	August 21, 2009
CAPTAIN S DINAKAR Vs. MS PARVATHI SUBRAMANIAN	August 24, 2009
CASH AND CARRY WHOLESALE TRADERS PRIVATE LTD Vs. STATE	November 5, 2009
CENTRAL BANK OF INDIA MOUNT ROAD BRANCH Vs. M GOVINDASAMY	June 12, 2009
CENTRAL BOARD OF EXCISE AND CUSTOMS Vs. MADURA COATS LTD	January 5, 2009
CENTRAL WAREHOUSING CORPORATION REPRESENTED HEREIN BY ITS REGIONAL MANAGER MR P E PRASAD Vs. NATIONAL LORRY TRANSPORT AND; SHRI RAJKUMAR, SOLE ARBITRATOR	March 16, 2009
CHABBILAL Vs. COMMANDING OFFICER, ARMY RECORDS OFFICER	February 25, 2009
CHABBILAL Vs. COMMANDING OFFICER ARMY RECORDS OFFICER FOR ARTILLERY	February 25, 2009
CHAIRMAN A G ARTS AND SCIENCE COLLEGE FOR WOMEN Vs. BHARATHIAR UNIVERSITY	June 19, 2009
CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. T SIVANANDAN	August 31, 2009
CHAIRMAN BAR COUNCIL OF TAMIL NADU HIGH COURT CAMPUS CHENNAI Vs. S SESHACHALAM	July 17, 2009
CHAIRMAN CENTRAL BOARD OF DIRECT TAXES NORTH BLOCK CENTRAL SECRETARIAT NEW DELHI Vs. UMAYAL RAMANATHAN	April 6, 2009
CHAIRMAN CUM MANAGING DIRECTOR Vs. S ELUMALAI	August 5, 2009
CHAIRMAN KANYAKUMARI DISTRICT Vs. UNION OF INDIA	September 30, 2009
CHAIRMAN KARUR VYSYA BANK LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS	November 11, 2009
CHAIRMAN NEYYELI LIGNITE CORPORATION LIMITED Vs. SPECIAL TAHSILDAR	October 20, 2009
CHAIRMAN SREE MOOKAMBIKA INSTITUTE OF MEDICAL SCIENCES VELAYUTHAM PILLAI MEMORIAL HOSPITAL Vs. UNION OF INDIA	September 30, 2009
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. VARADARAJU	October 9, 2009
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. R BAKKIAVATHY	October 12, 2009
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. MADRAS ALUMINIUM COMPANY LTD	November 10, 2009
CHAIRMAN TEACHERS RECRUITMENT BOARD Vs. P V BRILLA BETSY	December 14, 2009
CHAKRAVARTHY Vs. C J JOSEPH	September 8, 2009
CHAMUNDI STEEL CASTINGS (INDIA) LTD. Vs. THE CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL SOUTH REGIONAL BRANCH AND THE COMMISSIONER OF CENTRAL EXCISE	April 20, 2009
CHANDIRA Vs. SUBRAMANIAN	September 1, 2009
CHANDRA PAPER INDUSTRIES Vs. DEPUTY COMMERCIAL TAX OFFICER AND ANR.	March 24, 2009
CHANDRALEELA Vs. MARY JOTHIBAI	March 30, 2009
CHANDRALEKHA Vs. STATE OF TAMIL NADU	August 7, 2009
CHANDRAMMAL Vs. JAYARAMA NAICKER	July 6, 2009
CHANDRAN Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE DEPARTMENT	February 13, 2009
CHANDRAN Vs. STATE	July 27, 2009
CHANDRASEKAR Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	January 23, 2009
CHANDRASEKARAN Vs. STATE	July 17, 2009
CHANDRASEKARAN Vs. RAJESWARI AMMAL	July 20, 2009
CHANDRASEKARAN Vs. DIRECTOR GENERAL OF POLICE	June 9, 2009
CHANDRASEKARAN Vs. STATE	November 2, 2009
CHANKARAN Vs. STATE	January 7, 2009
CHELADURAI NAINAR Vs. GOVINDASAMY NAINAR	October 15, 2009
CHELLADURAI Vs. INSPECTOR OF POLICE	June 24, 2009
CHELLADURAI Vs. STATE OF TAMIL NADU	June 16, 2009
CHELLAMMAL Vs. S KRIHNAMOORTHY	August 5, 2009
CHELLAMMAL Vs. STATE OF TAMIL NADU	November 4, 2009
CHELLAMMAL Vs. NALLAMMAL	December 11, 2009
CHELLAMMAL Vs. STATE BY INSPECTOR OF POLICE	July 17, 2009
CHEMBIAN SELVAN Vs. RATHINAKUMAR	August 12, 2009
CHEMPLAST EMPLOYEES UNION SECRETARY SALEM DISTRICT Vs. GOVERNMENT OF TAMIL NADU	October 27, 2009
CHENGALVARAYA PILLAI Vs. GOVINDA PILLAI	November 16, 2009
CHENNAI ALIAS POONAMALLEE Vs. PUDUKOTTAI POVANAN ALIAS R PAVANAN	November 16, 2009
CHENNAI CONTAINER TERMINAL PRIVATE LIMITED Vs. BOARD OF TRUSTEES	March 20, 2009
CHENNAI JANANAYAGA MADHAR SANGAM Vs. S R NAIDU	April 21, 2009
CHENNAI PURANAGAR THIRUKKOIL MANAIGALIL KUDIYIRUPPOR NALASANGANGALIN KOOTTAMAIPPU Vs. STATE OF TAMIL NADU	November 25, 2009
CHENNAI REGIONAL PETROLEUM DEALERS ASSOCIATION Vs. CORPORATION OF CHENNAI	January 28, 2009
CHENNAI RETAIL FLOWER MERCHANTS WELFARE ASSOCIATION Vs. COMMISSIONER CORPORATION OF CHENNAI	November 27, 2009
CHENNAMURTHY Vs. STATE	January 22, 2009
CHETTINADU CONSTRUCTIONS Vs. MUTHUKUMARASAMY TEXTILES LIMITED	October 8, 2009
CHEYYAR CO-OPERATIVE SUGAR MILLS LTD Vs. MESSRS S V SUGAR MILLS LTD	December 9, 2009
CHIDAMBARA SURIYANARAYANAN ALIAS KARUPPAN Vs. ANKAIYARKANNI	July 14, 2009
CHIEF ADMINISTRATIVE OFFICER CONSTRUCTION SOUTHERN RAILWAYS Vs. SAVIO INDUSTRIAL AND STRUCTURAL CORPORATION	November 25, 2009
CHIEF COMMISSIONER OF CENTRAL EXCISE CHENNAI ZONE Vs. S PALANICHAMY	January 12, 2009
CHIEF EDUCATIONAL OFFICER UDHAGAMANDALAM Vs. B MEENAKSHI	December 1, 2009
CHIEF ENFORCEMENT OFFICER Vs. TUTICORIN MARINE PRODUCTS	November 23, 2009
CHIEF ENGINEER Vs. L RAMACHANDRAN	January 5, 2009
CHIEF ENGINEER GENERAL Vs. M THANASEKARAN	March 19, 2009
CHIEF ENGINEER WRO P W D MADURAI REGION Vs. CHANDAGIRI CONSTRUCTION COMPANY PARTNERSHIP FIRM	January 19, 2009
CHIEF ENGINEER/PERSONNEL Vs. PRESIDING OFFICER	December 18, 2009
CHIEF ENGINEER/PERSONNEL TAMIL NADU ELECTRICITY BOARD Vs. P VENKATESAN	July 2, 2009
CHIEF ENGINEER/PERSONNEL TAMILNADU ELECTRICITY BOARD Vs. S SUDER	March 30, 2009
CHIEF EXECUTIVE OFFICER DISTRICT FOREST OFFICER Vs. MALLIKA	December 1, 2009
CHIEF PERSONNEL OFFICER SOUTHERN RAILWAY Vs. PRESIDING OFFICER CENTRAL GOVT LABOUR COURT	October 30, 2009
CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU Vs. GOVERNMENT OF TAMIL NADU	October 29, 2009
CHIEF SIGNAL AND TELECOMMUNICATION ENGINEER CONSTRUCTION Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	December 11, 2009
CHIKKAIAH NAICKER EDUCATION BOARD Vs. STATE OF TAMIL NADU	January 12, 2009
CHINNA GOUNDAN Vs. SEVANTHIAMMAL	January 21, 2009
CHINNA KAALAI ALIAS VELLAISAMY Vs. STATE REP	January 5, 2009
CHINNA KALAPPAN Vs. STATE	July 24, 2009
CHINNA KARUPPATHAL Vs. A D SUNDARA BAI	November 16, 2009
CHINNA MATHURAPPA Vs. STATE	April 13, 2009
CHINNAIYAN Vs. SUPERINTENDENT OF POLICE THANJAVUR	November 3, 2009
CHINNAMMAL Vs. CHINNATHAMBI	December 3, 2009
CHINNAMMAL Vs. AMRITHAM	March 18, 2009
CHINNAMMAL Vs. K PALANI AMMAL	February 9, 2009
CHINNAMOORTHY AMMAL Vs. JANAKIRAMAN	March 6, 2009
CHINNAN CHETTY Vs. STATE	July 30, 2009
CHINNAPPA PANDITHAR Vs. MASILAMANI UDAYAR	October 15, 2009
CHINNARASU Vs. PEYAPPA GOUNDER	December 30, 2009
CHINNASAMY Vs. STATE	July 29, 2009
CHINNASAMY Vs. STATE OF TAMILNADU	July 9, 2009
CHINNASAMY GOUNDER Vs. BALASUBRAMANIYAM GOUNDER	February 11, 2009
CHINNATHAMBI Vs. STATE	July 20, 2009
CHINNIAH ALIAS JAYARAJ Vs. INSPECTOR OF POLICE	December 17, 2009
CHINNU ALIAS MUNUSAMY Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER	November 12, 2009
CHITRA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	July 8, 2009
CHITRA GOBINATH Vs. DHANALAKSHMI	August 27, 2009
CHOLAMANDALAM DBS FINANCE LIMITED REP. BY ITS AUTHORISED SIGNATORY P. SIVAGURUNATHAN Vs. DEPUTY COMMISSIONER (NORTH) CIVIL SUPPLIES CENTRAL INVESTIGATION DEPARTMENT	April 18, 2009
CHOLAMANDALAM DBS FINANCE LTD Vs. SUDHESH KUMAR	December 10, 2009
CHRISTIAN COLLEGE OF EDUCATION Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION	August 3, 2009
CHRISTIAN COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. ANNA UNIVERSITY	April 16, 2009
CHRISTINA TEACHER TRAINING Vs. DIRECTOR OF TEACHER EDUCATION	November 10, 2009
CIT Vs. INTERNATIONAL CLEARING AND SHIPPING AGENCY	April 6, 2009
COIMBATORE CEMENT WORKERS UNION Vs. MANAGEMENT OF ACC LTD	October 6, 2009
COIMBATORE CONSUMER CAUSE Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION	November 18, 2009
COIMBATORE CONSUMER CAUSE Vs. STATE OF TAMIL NADU	November 23, 2009
COIMBATORE COSMOPOLITAN CLUB # 200 RACE COURSE Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 22, 2009
COIMBATORE PIONEER FERTILIZERS LTD Vs. AGRICULTURAL OFFICER	July 24, 2009
COL K MALAIAPPAN Vs. GOVERNMENT OF INDIA	November 11, 2009
COLLECTORTHIRUVANNAMALAI SHAMBUVARAYAR DISTRICT Vs. S ARUMUGAM	April 17, 2009
COMMANDANT 110 BATTALION CENTRAL RESERVE POLICE FORCE Vs. HARISINGH	January 20, 2009
COMMERCIAL TAX OFFICER Vs. ZENECO AGRO CHEMICALS LTD	August 7, 2009
COMMISSIONER Vs. STATE	April 30, 2009
COMMISSIONER AND SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT Vs. P V SURESH	February 11, 2009
COMMISSIONER AVADI MUNICIPALITY Vs. M DEVARAJULU	December 4, 2009
COMMISSIONER CITY MUNICIPAL CORPORATION Vs. N CHINNATHURAI	April 21, 2009
COMMISSIONER CORPORATION OF CHENNAI Vs. L JAGANATHAN	March 18, 2009
COMMISSIONER CORPORATION OF CHENNAI Vs. J MANI	July 24, 2009
COMMISSIONER CORPORATION OF CHENNAI Vs. C K RAMACHANDRAN	September 18, 2009
COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. PALANI POOSARI	August 5, 2009
COMMISSIONER H R AND C E DEPARTMENT FIT PERSON SRI MAYURANATHA SWAMI TEMPLE MADRAS 41 Vs. MAHA TEJO MANDALA SABHA ITS SECRETARY MR M JAYARAMAN	December 21, 2009
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT Vs. RAMALINGA REDDIAR	June 24, 2009
COMMISSIONER MUNICIPALITY Vs. AMUDHA	September 16, 2009
COMMISSIONER OF C EX , PONDICHERRY Vs. SHARADHA CASTINGS (P) LTD	April 17, 2009
COMMISSIONER OF C EX , TIRUNELVELI Vs. SUDARSANAM SPINNING MILLS LTD	April 28, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. FRANCO INDIAN REMEDIES P LIMITED	November 13, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD	June 24, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. SINGARAVELAR SPINNING MILLS (P) LTD.	April 28, 2009
COMMISSIONER OF CENTRAL EXCISE CENTRAL REVENUE BUILDING Vs. VISHNU SHANKAR MILLS LTD	April 28, 2009
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. SRF LTD	December 7, 2009
COMMISSIONER OF CENTRAL EXCISE PONDICHERRY Vs. CESTAT CHENNAI	October 5, 2009
COMMISSIONER OF CUSTOMS Vs. BRINDA ENTERPRISES	April 28, 2009
COMMISSIONER OF CUSTOMS Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	April 24, 2009
COMMISSIONER OF CUSTOMS Vs. S KRISHNAMOORTHY	January 28, 2009
COMMISSIONER OF CUSTOMS (SEA), CHENNAI Vs. CEGAT, CHENNAI	September 3, 2009
COMMISSIONER OF CUSTOMS AIR Vs. SAMYNATHAN MURUGESAN	April 27, 2009
COMMISSIONER OF CUSTOMS CHENNAI Vs. ASHU EXPORTS	April 1, 2009
COMMISSIONER OF CUSTOMS EXPORTS CUSTOM HOUSE CHENNAI Vs. ISHWAR IMPEX	November 11, 2009
COMMISSIONER OF CUSTOMS IMPORTS Vs. FLEMINGO DFS PVT LTD	December 19, 2009
COMMISSIONER OF CUSTOMS SEA CUSTOM HOUSE Vs. CUSTOMS EXCISE AND SERVICE TAX	February 12, 2009
COMMISSIONER OF CUSTOMS SEA PORT IMPORT Vs. UNISTAR WORLD TRADE	January 12, 2009
COMMISSIONER OF CUSTOMS, CHENNAI Vs. VENKATAESWARA HOSPITALS	April 17, 2009
COMMISSIONER OF CUSTOMS, CHENNAI Vs. A K HAMSA MOHIDEEN	March 12, 2009
COMMISSIONER OF INCOME TAX Vs. SANMAC MOTOR FINANCE LIMITED	April 27, 2009
COMMISSIONER OF INCOME TAX Vs. CHAKIAT AGENCIES (P) LTD.	March 24, 2009
COMMISSIONER OF INCOME TAX Vs. NATESAR SPG AND WVG MILLS LTD	December 1, 2009
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS LIMITED	December 1, 2009
COMMISSIONER OF INCOME TAX Vs. BANNARI AMMAN SUGARS LIMITED	November 3, 2009
COMMISSIONER OF INCOME TAX Vs. ANNAMALAI FINANCE LTD	November 2, 2009
COMMISSIONER OF INCOME TAX Vs. THIAGARAJAR MILLS LIMITED	April 16, 2009
COMMISSIONER OF INCOME TAX Vs. T V SUNDARAM IYENGAR AND SONS LIMITED	April 16, 2009
COMMISSIONER OF INCOME TAX Vs. BANNARI AMMAN SUGARS LIMITED	November 1, 2009
COMMISSIONER OF INCOME TAX Vs. R M S TRUST	December 17, 2009
COMMISSIONER OF INCOME TAX Vs. DATA SOFTWARE RESEARCH CO (INTERNATIONAL) PVT LTD	April 29, 2009
COMMISSIONER OF INCOME TAX Vs. POTHYS COTTON PRODUCTS PVT LTD	April 29, 2009
COMMISSIONER OF INCOME TAX Vs. NADAR PRESS	April 29, 2009
COMMISSIONER OF INCOME TAX Vs. FORBES GOKAK LTD (FORMERLY FAL INDUSTRIES LTD)	April 29, 2009
COMMISSIONER OF INCOME TAX Vs. SWATHY CHEMICALS LTD	April 29, 2009
COMMISSIONER OF INCOME TAX Vs. HYDRO S AND S INDUSTRIES LTD	April 28, 2009
COMMISSIONER OF INCOME TAX Vs. NAGAMMAI COTTON MILLS PVT LTD	April 28, 2009
COMMISSIONER OF INCOME TAX Vs. FARIDA SHOES LTD	April 29, 2009
COMMISSIONER OF INCOME TAX Vs. GITA BHURADIA	April 27, 2009
COMMISSIONER OF INCOME TAX Vs. TCP LTD.	April 6, 2009
COMMISSIONER OF INCOME TAX Vs. VELUMANICKAM LODGE	June 23, 2009
COMMISSIONER OF INCOME TAX Vs. SOORA SUBRAMANIAN	October 19, 2009
COMMISSIONER OF INCOME TAX Vs. AMBIKA COTTON MILLS LTD.	December 2, 2009
COMMISSIONER OF INCOME TAX Vs. TIRUPATTUR CO OP SUGAR MILLS LTD	February 16, 2009
COMMISSIONER OF INCOME TAX Vs. MADURANTAKAM CO OP SUGAR MILLS LTD	February 17, 2009
COMMISSIONER OF INCOME TAX Vs. A RAJACK AND SONS	February 16, 2009
COMMISSIONER OF INCOME TAX Vs. SHIVA TEXYARN LIMITED	March 30, 2009
COMMISSIONER OF INCOME TAX Vs. P MADHAVAN	March 18, 2009
COMMISSIONER OF INCOME TAX Vs. PREMIER POLYWEAVES PVT LTD	April 20, 2009
COMMISSIONER OF INCOME TAX Vs. LAMBODHARA TEXTILES LTD	April 20, 2009
COMMISSIONER OF INCOME TAX Vs. FUTURA POLYMERS LTD	April 17, 2009
COMMISSIONER OF INCOME TAX Vs. ARKAY LEDER FASHILS PVT LTD	April 17, 2009
COMMISSIONER OF INCOME TAX Vs. SHIVA TEXYARN LIMITED	April 20, 2009
COMMISSIONER OF INCOME TAX Vs. FUTURA POLYESTER LIMITED	April 16, 2009
COMMISSIONER OF INCOME TAX Vs. K G DENIM LTD	April 16, 2009
COMMISSIONER OF INCOME TAX Vs. BHARI INFORMATION TECHNOLOGY SYSTEMS PRIVATE LIMITED	April 17, 2009
COMMISSIONER OF INCOME TAX Vs. ORCHARD MICROSYSTEMS LTD	April 17, 2009
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI INDIA LTD	April 17, 2009
COMMISSIONER OF INCOME TAX Vs. TAGORES CHEMICALS INDIA LTD	April 17, 2009
COMMISSIONER OF INCOME TAX Vs. UCAL FUEL SYSTEMS LTD	April 17, 2009
COMMISSIONER OF INCOME TAX Vs. THREE BAGS INDIA P LTD	April 17, 2009
COMMISSIONER OF INCOME TAX Vs. BEARDSELL LTD	April 17, 2009
COMMISSIONER OF INCOME TAX Vs. SANMAR SPECIALITY CHEMICALS LTD	April 17, 2009
COMMISSIONER OF INCOME TAX Vs. RAMCO INDUSTRIES LTD	April 16, 2009
COMMISSIONER OF INCOME TAX Vs. RANE TRW STEERING SYSTEMS LTD	April 16, 2009
COMMISSIONER OF INCOME TAX Vs. P SEKAR TRUST	April 15, 2009
COMMISSIONER OF INCOME TAX Vs. MAGNA ELECTRO CASTINGS LTD	April 15, 2009
COMMISSIONER OF INCOME TAX Vs. KULANDAI THERESA	April 15, 2009
COMMISSIONER OF INCOME TAX Vs. SPEL SEMICONDUCTOR LIMITED	April 13, 2009
COMMISSIONER OF INCOME TAX Vs. TAGROS CHEMICALS OF INDIA LTD	April 13, 2009
COMMISSIONER OF INCOME TAX Vs. CHEMPLAST SANMAR LIMITED	April 9, 2009
COMMISSIONER OF INCOME TAX Vs. TULSYAN NEC LIMITED	April 27, 2009
COMMISSIONER OF INCOME TAX Vs. SOUTHERN SPORTSWEAR P LTD	April 24, 2009
COMMISSIONER OF INCOME TAX Vs. UCAL FUEL SYSTEMS LIMITED	April 27, 2009
COMMISSIONER OF INCOME TAX Vs. ATOFINA PEROXIDES INDIA LTD	April 23, 2009
COMMISSIONER OF INCOME TAX Vs. A PALANIAPPAN	April 23, 2009
COMMISSIONER OF INCOME TAX Vs. RANE BRAKE LININGS LTD	April 21, 2009
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU ROAD DEVELOPMENT COMPANY LIMITED	April 21, 2009
COMMISSIONER OF INCOME TAX Vs. ABAN LLYOD CHILES OFFSHORE LTD	April 21, 2009
COMMISSIONER OF INCOME TAX Vs. PRIME TEXTILES LTD	April 21, 2009
COMMISSIONER OF INCOME TAX Vs. SALEM DISTRICT CENTRAL CO OP BANK LIMITED	April 22, 2009
COMMISSIONER OF INCOME TAX Vs. SITALAKSHMI MILLS LIMITED	April 23, 2009
COMMISSIONER OF INCOME TAX Vs. RAJU SPINNING MILLS LTD	April 23, 2009
COMMISSIONER OF INCOME TAX Vs. ABAN LOYD CHILES OFFSHORE LTD	April 23, 2009
COMMISSIONER OF INCOME TAX Vs. LAKSHMI SARASWATHI ARNI PVT LTD	April 30, 2009
COMMISSIONER OF INCOME TAX Vs. JUMBO BAG LTD	April 30, 2009
COMMISSIONER OF INCOME TAX Vs. MANI SPINNING MILLS P LTD	April 30, 2009
COMMISSIONER OF INCOME TAX Vs. ANUSHA INVESTMENTS LTD	April 30, 2009
COMMISSIONER OF INCOME TAX Vs. TEXTOOL CO LTD	June 23, 2009
COMMISSIONER OF INCOME TAX Vs. PL GANDHI	June 16, 2009
COMMISSIONER OF INCOME TAX Vs. B G SUBRAMANIAM	August 18, 2009
COMMISSIONER OF INCOME TAX Vs. C JAYANTILAL	July 28, 2009
COMMISSIONER OF INCOME TAX Vs. K K PALANISAMY	October 6, 2009
COMMISSIONER OF INCOME TAX Vs. TEXMO PRECISION CASTINGS	October 20, 2009
COMMISSIONER OF INCOME TAX Vs. SANMAC MOTOR FINANCE LTD.	April 27, 2009
COMMISSIONER OF INCOME TAX Vs. TIRUTTANI CO-OPERATIVE SUGAR MILLS LTD.	April 28, 2009
COMMISSIONER OF INCOME TAX Vs. PANASONIC HOME APPLIANCES	March 23, 2009
COMMISSIONER OF INCOME TAX Vs. SRI VENKATESA MILLS LTD.	March 16, 2009
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION	April 6, 2009
COMMISSIONER OF INCOME TAX Vs. VANAVIL DYES & CHEMICALS LTD.	April 16, 2009
COMMISSIONER OF INCOME TAX Vs. JEYABHARATH TEXTILES (P) LTD.	January 19, 2009
COMMISSIONER OF INCOME TAX Vs. D. VENKATESH	January 5, 2009
COMMISSIONER OF INCOME TAX Vs. SRI SAKTHI TEXTILES LTD.	April 6, 2009
COMMISSIONER OF INCOME TAX Vs. CHEMPLAST SANMAR LTD	April 16, 2009
COMMISSIONER OF INCOME TAX Vs. NAGARAJA RAO	April 27, 2009
COMMISSIONER OF INCOME TAX Vs. COIMBATORE LODGE	August 31, 2009
COMMISSIONER OF INCOME TAX Vs. SMT. V. GAJALAKSHMI	June 9, 2009
COMMISSIONER OF INCOME TAX Vs. TIDEL PARK LTD.	July 13, 2009
COMMISSIONER OF INCOME TAX Vs. SIVAGAMI MATCH INDUSTRIES	January 5, 2009
COMMISSIONER OF INCOME TAX Vs. MADURA COATS LTD.	February 9, 2009
COMMISSIONER OF INCOME TAX Vs. KALLAKURICHI CO-OPERATIVE SUGAR MILLS	January 5, 2009
COMMISSIONER OF INCOME TAX Vs. AMBUR CO-OPERATIVE SUGAR MILLS LTD.	January 5, 2009
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE CO. LTD.	January 6, 2009
COMMISSIONER OF INCOME TAX Vs. KARUR VYSYA BANK LTD.	July 13, 2009
COMMISSIONER OF INCOME TAX CENTRAL III Vs. P N MALLIKARJUNA RAO	April 21, 2009
COMMISSIONER OF INCOME TAX CENTRAL III CHENNAI Vs. FL SMIDTH LTD	December 7, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. SPIC LIMITED CHENNAI	December 7, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. BHARAT OVERSEAS BANK LTD	December 22, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. INDIAN POTASH LTD	December 22, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. E I D PARRY INDIA LTD	December 1, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. CHAKIAT AGENCIES P LTD	December 1, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. AMPLE PROPERTIES LTD	November 30, 2009
COMMISSIONER OF INCOME TAX CHENNAI Vs. HABEEB TANNING CO AMMANAM KUPPAM VILLAGE RS ROAD GUDIYATTAM	July 20, 2009
COMMISSIONER OF INCOME TAX CHENNAI III Vs. SUDARSHAN KUMAR RUNGTA PROP RAUNAQ STEEL INDUSTRIES	July 20, 2009
COMMISSIONER OF INCOME TAX CHENNAI III Vs. NEYVELI LIGNITE CORPORATION LTD	December 21, 2009
COMMISSIONER OF INCOME TAX CHENNAI III Vs. SHRIRAM ENGINEERING CONSTRUCTION COMPANY LIMITED	December 21, 2009
COMMISSIONER OF INCOME TAX COIMBATORE Vs. SRI RANGA TEXTILES LIMITED	December 14, 2009
COMMISSIONER OF INCOME TAX COIMBATORE Vs. COIMBATORE LAKSHMI INV AND FINANCE CO LTD	November 30, 2009
COMMISSIONER OF INCOME TAX COIMBATORE Vs. RAJASHREE SUGARS AND CHEMICALS LTD	April 20, 2009
COMMISSIONER OF INCOME TAX COIMBATORE Vs. BANNARI AMMAN SPINNING MILLS LTD	April 20, 2009
COMMISSIONER OF INCOME TAX COIMBATORE Vs. ROOTS MULTICLEAN LIMITED	April 20, 2009
COMMISSIONER OF INCOME TAX COMPANY CIRCLE IV 1 Vs. CHANDRA TEXTILES LTD	April 20, 2009
COMMISSIONER OF INCOME TAX ERODE Vs. A SIVAKAMI	November 23, 2009
COMMISSIONER OF INCOME TAX I Vs. THIRUVENGADAM INVESTMENTS PVT LTD	December 1, 2009
COMMISSIONER OF INCOME TAX I Vs. COIMBATORE TWISTERS PVT LIMITED	March 30, 2009
COMMISSIONER OF INCOME TAX I Vs. TVS MOTOR COMPANY LTD	August 4, 2009
COMMISSIONER OF INCOME TAX I CHENNAI Vs. FIVE STAR MARINE EXPORTS P LIMITED	April 20, 2009
COMMISSIONER OF INCOME TAX Ï¿½ TDS Vs. ICL SHIPPING LTD	June 8, 2009
COMMISSIONER OF INCOME TAX II Vs. COONOOR TEA ESTATES COMPANY LTD	December 14, 2009
COMMISSIONER OF INCOME TAX III Vs. RANE ENGINE VALVES	April 30, 2009
COMMISSIONER OF INCOME TAX III Vs. SUDHAN SPINNING MILLS LTD	March 30, 2009
COMMISSIONER OF INCOME TAX IV CHENNAI Vs. SUBBU SHASHANK	December 7, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. RAMCO INDUSTRIES LTD	December 7, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. PANDIAN ROADWAYS CORPN LTD	December 15, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. K M GANESAN	November 30, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. GANGOTRI TEXTILES	April 20, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. RAJU SPINNING MILLS P LTD	April 15, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. VTM LIMITED	September 8, 2009
COMMISSIONER OF INCOME TAX MADURAI Vs. HI TECH ARAI LIMITED	September 1, 2009
COMMISSIONER OF INCOME TAX SALEM Vs. R M S TRUST	December 7, 2009
COMMISSIONER OF INCOME TAX TAMIL NADU-I Vs. V RAMAKRISHNA AND SONS LIMITED	December 23, 2009
COMMISSIONER OF INCOME TAX TAMILNADU VIII Vs. K JAYKUMAR	December 21, 2009
COMMISSIONER OF INCOME TAX TRICHY Vs. LAKSHMI VILAS BANK KARUR	December 18, 2009
COMMISSIONER OF INCOME TAX TRICHY Vs. P L GANDHI	April 28, 2009
COMMISSIONER OF INCOME TAX VIII Vs. INTERNATIONAL CLEARING AND SHIPPING AGENCY CHENNAI	April 16, 2009
COMMISSIONER OF INCOME TAX WARD II 4 CHENNAI Vs. TASNEEM Z MADRASWALA	December 7, 2009
COMMISSIONER OF INCOME TAX-I Vs. S SUMATHI	April 6, 2009
COMMISSIONER OF INCOME TAX-I Vs. FAL INDUSTRIES LTD	June 24, 2009
COMMISSIONER OF INCOME TAX-I Vs. FORBES TEA BROKERS	June 30, 2009
COMMISSIONER OF INCOME TAX-I Vs. COIMBATORE TWISTERS PVT. LTD.	April 6, 2009
COMMISSIONER OF INCOME TAX-I CHENNAI Vs. MRF LIMITED	October 27, 2009
COMMISSIONER OF INCOME TAX-III Vs. SHIVRAJ SPINNING MILLS LTD	April 24, 2009
COMMISSIONER OF INCOME TAX-III CHENNAI Vs. RAJINI INVESTMENT PVT LTD	October 5, 2009
COMMISSIONER OF INCOME-TAX Vs. KRISHNA SARAF	July 7, 2009
COMMISSIONER OF INCOME-TAX Vs. P AND C CONSTRUCTIONS P LTD	July 14, 2009
COMMISSIONER OF INCOME-TAX Vs. NAVIX LINES	December 15, 2009
COMMISSIONER OF INCOME-TAX Vs. S.I. PROPERTY DEVELOPMENT LTD.	January 27, 2009
COMMISSIONER OF INCOME-TAX Vs. M. AROKIAM	August 1, 2009
COMMISSIONER OF INCOME-TAX Vs. M. KRISHNAMURTHY	April 23, 2009
COMMISSIONER OF INCOME-TAX Vs. KODANADU TEA ESTATE COMPANY	January 27, 2009
COMMISSIONER OF INCOME-TAX Vs. A. VIJAYAKANT	October 13, 2009
COMMISSIONER OF INCOME-TAX VII Vs. N AMBUJAM	October 27, 2009
COMMISSIONER OF INCOME-TAX-I Vs. SHIVA TEXYARN LIMITED	December 22, 2009
COMMISSIONER OF INCOME-TAX-I CHENNAI Vs. INDIRA COTTON MILLS LIMITED	December 15, 2009
COMMISSIONER OF INCOME-TAX-III CHENNAI Vs. SOUNDRAJA FINANCE LIMITED	December 15, 2009
COMMISSIONER OF POLICE Vs. T DHASIAN	April 29, 2009
COMMISSIONER RAJAPALAYAM MUNICIPALITY Vs. S KASIRAJAN	November 10, 2009
COMMISSIONER RAJAPALAYAM MUNICIPALITY Vs. PROPRIETOR JANAKIRAM MILLS P LTD	November 10, 2009
COMMISSIONER RAJAPALAYAM MUNICIPALITY Vs. C C VALAYUTHARAJ	November 10, 2009
COMMISSIONER THIRUVOTTIYUR MUNICIPALITY Vs. P GAJALAKSHMI	September 15, 2009
COMMISSIONER, CORPORATION OF CHENNAI Vs. R.S. VAIDEESWARAN AND ORS.	April 30, 2009
COMMISSIONER, H R AND C E DEPARTMENT Vs. MANALI LAKSHMANA MUDALIAR SPECIFIC ENDOWMENT REPRESENTED BY ITS HEREDITARY TRUSTEE MANALI RAMAKRISHNAN MUDALIAR	July 30, 2009
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. GANGADHARAN THAMPI	January 21, 2009
COMMITTEE Vs. VIPANCHI INVESTMENTS PVT LTD	February 3, 2009
COMMON COMMITTEE CONSTITUTED FOR THE SELECTION OF EMINENT SPORTS PERSONS Vs. MINOR B PRAVEENA DEVI	December 4, 2009
COMMR OF C EX , CHENNAI-I Vs. DRUMS AND BARRELS MADRAS PVT LTD	April 29, 2009
COMMR OF CUS (SEAPORT-IMPORT), CHENNAI Vs. SARANGA AGARWAL	April 27, 2009
CONCORD TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING D P I CAMPUS	December 21, 2009
CONCORD TEACHER TRAINING INSTITUTE; ANNAI SATHIYA MEN TEACHER TRAINING INSTITUTE RUN BY THE SOCIETY FOR MINORITY PEOPLE MOVEMENT AIMING DEVELOPMENT IN SEVERAL ASPECTS Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING AND ORS	December 21, 2009
CONSIM INDIA PRIVATE LTD Vs. PEOPLE INTERACTIVE I PVT LTD	August 14, 2009
CONSIM INFO PVT LTD REP BY ITS DIRECTOR AND CHIEF EXECUTIVE OFFICER MR JANAKIRAMAN MURUGAVEL Vs. GOOGLE INDIA PVT LTD; PEOPLE INTERACTIVE PVT LTD; JEEVANSATHI INTERNET SERVICES PVT LTD AND TIMES BUSINESS SOLUTIONS LTD	September 17, 2009
CONSOLIDATED CONSTRUCTION CONSORTIUM LTD Vs. INDIAN BANK	October 1, 2009
CONSOLIDATED CONSTRUCTION CONSORTIUM LTD Vs. TIDEL PARK COIMBATORE LTD	June 22, 2009
CONTROLLER OF EXAMINATIONS THE TAMIL NADU DR M G R MEDICAL UNIVERSITY Vs. S S RAJTILAK	February 10, 2009
CONVANSYS (INDIA) P. LTD. Vs. STATE	August 7, 2009
CORPORATION LABOUR UNION Vs. COMMISSIONER CORPORATION OF CHENNAI	November 19, 2009
CORRESPONDENT AND HEADMASTER ST JOSEPHS COLLEGE HIGHER SECONDARY SCHOOL Vs. G IRUDAYASAMY	December 4, 2009
COSMO TOWERS OWNERS ASSOCIATION Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	June 18, 2009
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. K LEELAMMA	November 10, 2009
CPS TEXTILES P LTD Vs. JOINT SECRETARY GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE	December 3, 2009
CRYSTAL TRADES, A PARTNERSHIP FIRM REP. BY ONE OF ITS PARTNERS B. LAKSHMI KANTH, Vs. THE COMMISSIONER OF CUSTOMS AND THE ASSISTANT COMMISSIONER OF CUSTOMS	June 10, 2009
CT ALAGAPPAN Vs. B SURYANARAYANA RAJU	March 25, 2009
CYPRESS SEMICONDUCTOR TECHNOLOGY INDIA PRIVATE LIMITED Vs. M G BR	January 19, 2009
D A V EDUCATIONAL TRUST Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TECHER EDUCATION	September 29, 2009
D ARAVINDHAN Vs. GOVERNMENT OF TAMILNADU	September 9, 2009
D BACKIYARAJ Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING	August 17, 2009
D BALAKRISHNAN Vs. THIRUTHANI CO OPERATIVE SUGAR MILLS LTD	November 9, 2009
D BALARAMA NAICKER Vs. GOVERNMENT OF TAMIL NADU	July 10, 2009
D BALASUBRAMANIAN Vs. ASSISTANT ELEMENTARY EDUCATIONAL OFFICER	August 12, 2009
D BHEM SINGH MELCHISIDEC Vs. INSPECTOR OF FACTORIES AMBATTUR REGION	August 28, 2009
D C KRISHNAN Vs. K RAVANAN	January 21, 2009
D C M HUNDAI LIMITED Vs. POLLIVAKKAM PANCHAYAT	April 16, 2009
D CHANDRASEKARAN Vs. STATE OF TAMILNADU	October 22, 2009
D DEVAGNANAM SURESH JAYAKUMAR Vs. GOVERNMENT OF TAMILNADU	September 30, 2009
D DEVI Vs. S LATHA	June 30, 2009
D DHANABAL Vs. STATE	July 7, 2009
D DHANAM Vs. STATE OF TAMIL NADU REPRESENTED BY THE DISTRICT COLLECTOR; DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER	July 3, 2009
D DURAISRINIVASAN Vs. REGISTRAR DEBT RECOVERY APPELLATE TRIBUNAL	December 3, 2009
D ELANGO Vs. S DAVID PRABAKAR	August 5, 2009
D F PHILIPS Vs. DAMAYANTHI KAILASAM	July 21, 2009
D GANESAN Vs. STATE	July 28, 2009
D GOVINDARAJ Vs. DISTRICT EDUCATIONAL OFFICER; HEADMASTER, GOVERNMENT GIRLS HIGH SCHOOL	June 30, 2009
D GOVINDARAJU Vs. GOVERNMENT OF TAMIL NADU	December 17, 2009
D GOVINDARAJULU Vs. LAKSHMI BAI	April 9, 2009
D GOVINDASAMY Vs. DISTRICT COLLECTOR PERAMBALUR DISTRICT PERAMBALUR	December 3, 2009
D GURUSAMY Vs. DIRECTOR GOVERNMENT INSTITUTE OF REHABILITATION MEDICINE	September 7, 2009
D JAKULIN SAKILA Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING	June 8, 2009
D JAYALALITHA Vs. DIRECTOR OF ELEMENTARY EDUCATION	December 8, 2009
D KALAISELVI Vs. INDIAN BANK	October 27, 2009
D KALPANA DEVI Vs. K CHANDRA	November 4, 2009
D KANNAIYAH NAIDU S/O DURAISAMY Vs. NAGATHAMMAN ALAYA VAZHIPADU VALARCHI SANGAM	April 28, 2009
D KARUNAKARAN Vs. REV PAUL RAJANANDHAM SECRETARY CSI VELLORE DIOCESE VELLORE DISTRICT	October 5, 2009
D KARUPPIAH Vs. MEDICAL BOARD	October 1, 2009
D KRISHNAVENI Vs. STATE OF TAMIL NADU	July 8, 2009
D KUMAR Vs. DIRECTOR OF MEDICAL EDUCATION CHENNAI	August 18, 2009
D KUPPUSWAMI Vs. P ARUMUGA NAIDU	October 15, 2009
D LOGANATHAN Vs. A L PRASAD	August 21, 2009
D MAHALINGAM EX SERVICEMAN Vs. UNION OF INDIA	December 7, 2009
D MALLIGA DURAISWAMY Vs. STATE OF TAMIL NADU	April 29, 2009
D MANOHARAN Vs. CHAIRMAN	July 2, 2009
D MANOHARAN; M DEVENDRAN; S MOHANA Vs. THE SUPERINTENDING ENGINEER, BASINBRIDGE, TNEB AND THE EXECUTIVE ENGINEER, TRANSMISSION LINE CONSTRUCTION, TNEB	July 20, 2009
D MANUEL Vs. CHIEF EDUCATIONAL OFFICER THIRUVANNAMALAI	August 24, 2009
D MARIA PUSHPAKARAN Vs. DIRECTOR OF SCHOOL EDUCATION, JOINT DIRECTOR (PERSONAL) SCHOOL EDUCATION	July 17, 2009
D MOHANRAJAN Vs. STATE OF TAMIL NADU	July 2, 2009
D MUNIKRISHNAN Vs. COLLECTOR KRISHNAGIRI	November 3, 2009
D MUTHUKRISHNAN Vs. KASTHURI	February 25, 2009
D MUTHUKUMAR Vs. DISTRICT COLLECTOR TIRUVALLURE	December 2, 2009
D NAGAMANI Vs. CHIEF EDUCATIONAL OFFICER	October 26, 2009
D NAGAPPAN Vs. T VIRGIN RANI	April 15, 2009
D NAGARAJAN Vs. GENERAL MANAGER STATE TRANSPORT CORPORATION	April 15, 2009
D NAPOLEAN Vs. VIJAYAN ALIAS VIJI	August 3, 2009
D NARAYANAN Vs. DISTRICT REVENUE OFFICER	February 17, 2009
D P SELVARAJ Vs. GOVERNMENT OF TAMIL NADU	June 10, 2009
D PETER FRANCIS Vs. S PETHIAH MANAGING TRUSTEE	November 4, 2009
D PURUSHOTHAMAN Vs. KUPPA BAI	February 10, 2009
D PUSHPARAJ Vs. TAMIL NADU TRANSPORT CORPORATION	April 2, 2009
D RADHA KRISHNAN Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL III SPENCERS TOWERS MOUNT ROAD	April 30, 2009
D RAGURAMAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER AND THE MANAGER (MARKETING AND SERVICES), K K NAGAR DIVISION, TAMIL NADU HOUSING BOARD	August 10, 2009
D RAJA Vs. KARTHIKEYAN	August 3, 2009
D RAJAMANICKAM Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD	November 4, 2009
D RAJASREE Vs. GOVERNMENT OF PUDUCHERRY	October 7, 2009
D RAMARATHINAM Vs. CHITTARANJAN	October 15, 2009
D RANGARAJAN Vs. A ABDUL RAHIM	November 11, 2009
D RANGASAMY Vs. STATE	November 23, 2009
D RANJAN SUNDARA KUMAR Vs. SECRETARY GOVERNMENT OF	May 28, 2009
D RUKMANI Vs. DISTRICT EDUCATIONAL OFFICER VIRUDHACHALAM	December 2, 2009
D RUKMANI Vs. DISTRICT EDUCATIONAL OFFICER	September 30, 2009
D S SAMPATH Vs. GOVERNMENT OF TAMILNADU	July 9, 2009
D SAMUEL JEYAKUMAR Vs. SECRETARY TO THE GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	August 28, 2009
D SANTHANAM Vs. DISTRICT COLLECTOR THENI	November 12, 2009
D SARAVANAN Vs. UNION OF INDIA	May 15, 2009
D SEKAR Vs. G RAGHAVAN	September 9, 2009
D SELVAKUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE	December 4, 2009
D SHAJAHAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES	June 9, 2009
D SHANKAR Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY	July 7, 2009
D SHANMUGAM Vs. DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER; HEADMASTER GOVERNMENT BOYS HIGHER SECONDARY SCHOOL, GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT	July 9, 2009
D SILATHAM SELVARAJ Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPT	June 25, 2009
D SIVAKUMAR Vs. GOVERNMENT OF TAMIL NADU	April 27, 2009
D SIVAPRAGASAM Vs. TAMIL NADU ELECTRICITY BOARD	January 23, 2009
D SIVASAKTHI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	April 22, 2009
D SOUNDRAJA NADAR Vs. THAKSHINAMARA NADAR SANGAM	September 10, 2009
D SRINIVASA NAIDU Vs. ASSISTANT COMMISSIONER LAND REFORMS	September 17, 2009
D SRINIVASAN Vs. STATE	September 8, 2009
D SRINIVASAN Vs. EXECUTIVE OFFICER	March 26, 2009
D SUBRAMANI Vs. CHAIRMAN TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD	June 9, 2009
D SUBRAMANIAM AND SONS Vs. REGIONAL DIRECTOR INDIAN RAILWAYS CATERING AND TOURISM CORPORATION LTD	December 15, 2009
D SUNDARAM Vs. GOVERNMENT OF TAMIL NADU	October 26, 2009
D SUNDARAM Vs. KANCHEEPURAM MUNICIPALITY	March 24, 2009
D SUNDARARAJAN Vs. STATE OF TAMIL NADU	December 11, 2009
D SWAMINATHAN Vs. DEPUTY SUPERINTENDENT OF POLICE	August 26, 2009
D THANGAVEL Vs. DISTRICT COLLECTOR	July 28, 2009
D UMA MAHESWARI Vs. SECRETARY TO GOVERNMENT	April 28, 2009
D VADIVEL Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA	July 22, 2009
D VALLIAMMAL Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	April 6, 2009
D VEDANAYAGAM Vs. RAJA	April 15, 2009
D VEERASINGAM Vs. GOVERNMENT OF TAMIL NADU	June 24, 2009
D VENKATESAN Vs. DIRECTOR OF TOWN PANCHAYAT	September 7, 2009
D VIJAYALAKSHMI Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD	August 27, 2009
D VIJAYALAKSHMI Vs. DISTRICT COLLECTOR	December 17, 2009
D VIKRAM Vs. JAYAVARTHAVAVELU	December 23, 2009
D VINAYAGAM Vs. TAMIL NADU HOUSING BOARD	August 24, 2009
D VINOTHKUMAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	March 25, 2009
DAKSHNAMOORTHY Vs. VADUVAMBAL	September 16, 2009
DALBIR SINGH Vs. INDUSIND BANK LTD	July 31, 2009
DALBIR SINGH Vs. INDUSIND BANK LTD	August 7, 2009
DALMIA CEMENT BHARAT LTD Vs. ACCOUNTS OFFICER REVENUE TAMIL NADU ELECTRICITY DISTRIBUTION NORTH	November 10, 2009
DAMODARAM DHARMASTHAPANAM Vs. GEM MANUFACTURERS P LTD	November 10, 2009
DANFOSS INDUSTRIES PVT LTD Vs. DISTRICT COLLECTOR COLLECTORATE KANCHEEPURAM	July 17, 2009
DANISH AARTHI Vs. M ABDUL KAPOOR	January 28, 2009
DASAN @ CHELLAPPAN AND DENNISON @ SASIDHARAN Vs. HARIHARAN NAIR	September 3, 2009
DASAPRAKASH RESTAURANT AND ICE CREAM PARLOUR PVT LTD Vs. MYSORE DASAPRAKASH REGISTERED	August 28, 2009
DASS COLOUR LAB Vs. TAMILNADU TAXATION SPECIAL TRIBUNAL	December 10, 2009
DAULATH Vs. STATE OF TAMIL NADU	September 1, 2009
DAVID Vs. SHAKTHIVEL INSPECTOR OF POLICE CUM STATION HOUSE OFFICER	January 8, 2009
DAVID JOSEPH Vs. FOOD INSPECTOR	July 6, 2009
DAYALAN Vs. JAYANTHI	June 17, 2009
DAYALAN Vs. STATE	November 2, 2009
DAYALAN RAJES Vs. REVENUE DIVISIONAL OFFICER	February 1, 2009
DAYALAN RAJES Vs. REVENUE DIVISIONAL OFFICER-CUM-SUB DIVISIONAL EXECUTIVE MAGISTRATE	February 12, 2009
DEEJAY PLASTICS P LTD Vs. CHAIRMAN AND MANAGING DIRECTOR STATE INDUSTRIES PROMOTION CORPORATION	March 23, 2009
DEEJAY PLASTICS P LTD Vs. CHAIRMAN AND MANAGING DIRECTOR STATE INDUSTRIES PROMOTION CORPORATION OF TAMILNADU	April 23, 2009
DEENA SEVA TRUST Vs. DISTRICT COLLECTOR	July 6, 2009
DEENADAYALAN ALIAS SUBASH DEENA Vs. SUMATHI ALIAS SUMATHI JEGA	July 24, 2009
DEEPAK CHANDNANI NCR CORPORATION INDIA PVT LTD Vs. DEPUTY DIRECTOR OFFICE OF THE REGIONAL OFFICER TAMIL NADU ESI CORPORATION	March 23, 2009
DEEPAK TRANSPORT AGENCY LTD Vs. ST JOSEPHS TECHNICAL INSTITUTE	March 31, 2009
DEEPIKA TRANSPORTS Vs. GENERAL MANAGER, DINDIGUL CO	June 24, 2009
DEFENCE OF ENVIRONMENT AND ANIMALS Vs. DISTRICT COLLECTOR OOTY	November 18, 2009
DEGA JAYALAKSHMI Vs. KAPOOR ENTERPRISES	August 26, 2009
DEIVAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	August 10, 2009
DEIVANAI AMMAL (DIED) AND ORS Vs. PERIASAMY @ SAMBAGOUNDER AND ORS	October 1, 2009
DEIVANAI AMMAL DIED Vs. PERIASAMY alias SAMBAGOUNDER	October 14, 2009
DELTA POWER SOLUTIONS PVT LTD Vs. COMMISSIONER OF CUSTOMS OFFICE OF THE COMMISSIONER OF CUSTOMS CHENNAI	December 2, 2009
DENNISION PAULRAJ Vs. UNION OF INDIA	April 3, 2009
DEPUTY COMMISSIONER OF INCOME TAX COMPANY CIRCLE VI 1 Vs. K S SURESH	July 21, 2009
DEPUTY DIRECTOR OF HEALTH SERVICES COLLECTORATE CAMPUS Vs. T G MADHAVARAMAN	February 19, 2009
DEPUTY INSPECTOR GENERAL OF POLICE Vs. K KAMALAKKANNAN	December 3, 2009
DEPUTY REGIONAL DIRECTOR EMPLOYEE STATE INSURANCE CORPORATION LTD Vs. CHINNACHAMY	February 9, 2009
DEVA MADHA INDUSTRIES Vs. M A VIJAYA MOHAN	August 5, 2009
DEVABOOPATHI ALIAS MANI Vs. STATE OF TAMILNADU	July 16, 2009
DEVAKI Vs. K MUNEESWARI	January 9, 2009
DEVALA TEA FACTORY Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI	June 26, 2009
DEVALINGAM Vs. STATE OF TAMIL NADU	July 1, 2009
DEVAN Vs. STATE	June 19, 2009
DEVANDRAN L Vs. SUPERINTENDING ENGINEER CHENNAI ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD	January 27, 2009
DEVARAJ Vs. DHANALAKSHMI	February 27, 2009
DEVARAJI Vs. POONURANGAM	March 11, 2009
DEVASENA AMMAL Vs. K RATHNAVELU MUDALIAR	January 19, 2009
DEVASHAKAYAMMA Vs. MANAGING DIRECTOR	April 8, 2009
DEVELOPMENT CONSULTANTS PVT LTD Vs. STATE OF TAMILNADU	November 26, 2009
DEVELOPMENT EDUCATION AND ENVIRONMENT PROTECTION SOCIETY Vs. CHIEF SECRETARY GOVT OF TAMILNADU	August 6, 2009
DEVENDRA GUPTA Vs. STATE	September 2, 2009
DEVI AGENCIES Vs. AUTHORISED OFFICER INDIAN BANK CIRCLE OFFICE	November 13, 2009
DEVI KARUMARIAMMAN TEMPLE Vs. V SATCHIDANANDAM	April 15, 2009
DHAMODARAN; DARMALINGAM; MANGAMMAL Vs. GANGADARAN(DIED); ROSAMMAL; VELU; MURALI; AMBIKA; MARIAMMAL; POONAMMAL	December 18, 2009
DHANABAL Vs. STATE	October 27, 2009
DHANALAKSHMI SRINIVASAN SUGARS PRIVATE LTD Vs. STATE OF TAMILNADU	April 20, 2009
DHANAM Vs. INSPECTOR OF POLICE	July 3, 2009
DHANAM Vs. SUNDARAM FINANCE LIMITED	November 5, 2009
DHANAMMAL Vs. KESAVA REDDIAR	November 16, 2009
DHANAPACKIAM Vs. STATE	June 17, 2009
DHANAPAL Vs. SENJIVEL	January 12, 2009
DHANAPAL Vs. CHANDRASEKHARAN	October 15, 2009
DHANDAPANI Vs. STATE	July 28, 2009
DHANLAKSHMI Vs. STATE	September 30, 2009
DHARAMPAL SATYAPAL LIMITED Vs. COMMERCIAL TAX OFFICER	April 13, 2009
DHARANI FINANCE LIMITED Vs. SOUTH POINT ENTERPRISES PRIVATE LIMITED	July 10, 2009
DHARMA PARIPALANA SABHA Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMWNTS ADMN DEPT	July 30, 2009
DHARMALINGAM Vs. GOVERNMENT OF TAMIL NADU	August 5, 2009
DHARMAN Vs. CHOCKALINGAM	March 24, 2009
DINAMALAR Vs. N JAYACHANDRAN	December 18, 2009
DIRECTOR DIRECTOR OF RURAL DEVELOPMENT Vs. MADURAMBAL	October 6, 2009
DIRECTOR GENERAL OF POLICE SPECIAL SPORTS RECRUITMENT BOARD KAMARAJAR SALAI MYLAPORE Vs. S MAHESH KUMAR	December 4, 2009
DIRECTOR OF GOVERNMENT EXAMINATIONS; DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING AND THE PRINCIPAL, DISTRICT INSTITUTE OF EDUCATION AND TRAINING; JAYASURIYA COLLEGE OF EDUCATION Vs. JAYASURIYA COLLEGE OF EDUCATION; M GUNASEKAR AND J DAKSHINAMOORTHY; DIRECTOR OF TEACHER EDUCATION AND TRAINING AND THE PRINCIPAL, DISTRICT INSTITUTE OF EDUCATION AND TRAINING	November 19, 2009
DIRECTOR OF INCOME TAX EXEMPTION Vs. GOVINDU NAICKER ESTATE	January 27, 2009
DIRECTOR OF INCOME TAX EXEMPTION CHENNAI Vs. SMT GEETHA JOHNSON	December 22, 2009
DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICE Vs. G MALLIGA	October 27, 2009
DIRECTOR OF SCHOOL EDUCATION Vs. K UMA	December 4, 2009
DIRECTOR OF SCHOOL EDUCATION Vs. GELDON WIFRED VIOLA	March 26, 2009
DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING Vs. JOSEPH CHELLAMUTHU TEACHER TRAINING INSTITUTE	March 23, 2009
DIRECTOR OF TOWN PANCHAYAT Vs. S THIRUMALAR SELVI	July 30, 2009
DIRECTOR SR/WC NEW DELHI Vs. ALL INDIA RURAL POSTAL EMPLOYEES UNION	January 6, 2009
DIRECTOR THAMBAKU VIKAS NIDESHALAYA Vs. FATHIMA YAKUB	December 15, 2009
DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER NAGAPATTINAM Vs. M REVATHI	January 29, 2009
DISTRICT COLLECTOR Vs. SARANGAPANI	June 17, 2009
DISTRICT COLLECTOR Vs. V AMSAM	August 6, 2009
DISTRICT COLLECTOR Vs. SIDDHESWARAN	July 14, 2009
DISTRICT COLLECTOR AND INSPECTOR OF DISTRICT PANCHAYAT VILLUPURAM DISTRICT Vs. DEVI PARASURAMAN	August 19, 2009
DISTRICT COLLECTOR THIRUVALLUR DISTRICT Vs. P SURESH BABU	April 29, 2009
DISTRICT COLLECTOR TIRUNELVELI DISTRICT Vs. GEETHA	November 6, 2009
DISTRICT COLLECTOR TUTICORIN Vs. P R S TRADERS	November 6, 2009
DISTRICT COLLECTOR TUTICORIN Vs. DISTRICT COLLECTOR OF TUTICORIN DISTRICT	August 6, 2009
DISTRICT FOREST OFFICER Vs. OBLI GRANITES	September 18, 2009
DISTRICT FOREST OFFICER SALEM DIVISION Vs. LAXMI IMPEX	April 27, 2009
DISTRICT GENERAL WORKERS UNION CITU Vs. U O I	November 9, 2009
DISTRICT MANAGAER TASMAC Vs. S VELLIYANGIRI	July 2, 2009
DITTAKAVI ANANTHA PADMANABHAMOORTHY Vs. TAHSILDAR AND EXECUTIVE MAGISTRATE TAHSILDAR MAMBALAM-GUINDY TALUK K K NAGAR	July 23, 2009
DIVISIONAL ENGINEER BHARAT SANCHAR NIGAM LIMITED Vs. JENNET	October 7, 2009
DIVISIONAL MANAGER M/S NATIONAL INSURANCE COMPANY LIMITED Vs. PANNEERSELVAM	August 27, 2009
DIVISIONAL MANAGER M/S ORIENTAL INSURANCE CO LTD Vs. ANBU THIAGARAJAN	July 23, 2009
DIVISIONAL MANAGER M/S UNITED INDIA INSURANCE COMPANY LIMITED Vs. FIRUDHAMBAL	October 7, 2009
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. GOWRI	March 30, 2009
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. KASAMBU	April 3, 2009
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. MUBARAK ALI	October 1, 2009
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED VELLORE Vs. J PALANI	October 1, 2009
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. V CHANDRAN	August 21, 2009
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SASIKUMAR	March 18, 2009
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. T CHELLADURAI	July 4, 2009
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. MARIYAMMAL	July 13, 2009
DIVISIONAL MANAGER THE NATIONAL INSURANCE CO LTD Vs. NASEEMA	September 15, 2009
DIVISIONAL MANAGER, M/S.NATIONAL INSURANCE COMPANY LTD Vs. RENGAN	December 11, 2009
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. ANBU THIAGARAJAN, S SUNDARAM	July 23, 2009
DIVYA Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF EDUCATION	September 8, 2009
DIVYA J DOLIA Vs. SECRETARY GOVERNMENT OF TAMIL NADU INDUSTRIES DEPARTMENT	August 7, 2009
DIWAKAR Vs. A SHOBA	August 28, 2009
DOMINIC IRUDAYARAJ Vs. PRAMILA	July 8, 2009
DORAIRAJ Vs. DORAISAMY	August 12, 2009
DOVETON-CORRIE PROTESTANT SCHOOLS ASSOCIATION Vs. TAMIL METHODIS CHURCH	October 5, 2009
DOW CHEMICAL INTERNATIONAL PVT LTD Vs. NITHYANANDAM	July 9, 2009
DR A SENDHIL COUMARY Vs. DR P PADMANATHAN	January 19, 2009
DR R CHAMUNDEESWARI D/O T C RAMAKRISHNA, ETC ETC Vs. INDIAN OVERSEAS BANK THIRUVANMIYUR BRANCH AND THE REGISTRAR, DEBT RECOVERY TRIBUNAL-1, ETC ETC	February 25, 2009
DR UMASHANKAR KANDASAMY Vs. THE DIRECTOR OF MEDICAL EDUCATION, DEPARTMENT OF HEALTH AND FAMILY WELFARE AND THE DEAN, KILPAUK MEDICAL COLLEGE	June 19, 2009
DURAI ALIAS SUBRAYAN Vs. ANANDAN	November 25, 2009
DURAIRAJ Vs. STATE	February 5, 2009
DURAIRAJ Vs. STATE	July 27, 2009
DURAISAMY Vs. REVENUE DIVISIONAL OFFICER DHARAPURAM	November 10, 2009
DURAISAMY PILLAI Vs. PERIANNAN PILLAI	January 20, 2009
DURGADEVI Vs. VEERADEVAN	October 7, 2009
E A PEERAN SAHIB SONS Vs. JOINT REGIONAL DIRECTOR AND DEPUTY DIRECTOR	April 15, 2009
E ARUMUGAKANI Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT RAJ CHENNAI	November 5, 2009
E B SUNANDHA Vs. DEAN AGRICULTURE AND CHAIRMAN ADMISSIONS AGRICULTURAL COLLEGE AND RESEARCH INSTITUTION	July 28, 2009
E BALAJEE Vs. STATE	November 25, 2009
E BALASUBRAMANI Vs. COMMISSIONER CORPORATION OF CHENNAI	July 10, 2009
E BHAGYARAJ Vs. DIRECTOR GENERAL OF POLICE	November 23, 2009
E CHINNAPPAN Vs. DISTRICT MANAGER TAMILNADU STATE MARKETING CORPN LTD	October 22, 2009
E DHAMODHARAN Vs. SUPERINTENDING ENGINEER	May 19, 2009
E GOKULAKRISHNAN Vs. COMMISSIONER OF POLICE	February 9, 2009
E GOKULAKRISHNAN Vs. INSPECTOR OF POLICE	October 5, 2009
E GOPINATH Vs. KANCHANA	August 14, 2009
E GUNASEKARAN Vs. MANAGING DIRECTOR PONDICHERRY CO-OPERATIVE MILK PRODUCERS UNION LTD	September 14, 2009
E I D PARRY INDIA LTD Vs. AUTHORISED OFFICER INDIAN BANK	December 1, 2009
E JAYARAMAN Vs. A/M THANNEERKATTU PERUMAL THIRUKKOVIL	November 20, 2009
E K PALANISAMY Vs. DEPUTY SUPRINTENDENT OF POLICE	August 18, 2009
E M E EDWARDS ST GEORGE SCHOOL Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	August 4, 2009
E M SEKAR Vs. COMMON CADRE AUTHORITY	December 11, 2009
E M THAJULHUDA Vs. RAFIADUL ARABIA	February 17, 2009
E MANCHARAN Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION LTD	October 24, 2009
E MANIKANDAN Vs. STATE OF TAMIL NADU	December 10, 2009
E MARIYA LOUIS Vs. DISTRICT COLLECTOR MADURAI	November 3, 2009
E MURUGESAN Vs. SPECIAL TAHSILDAR A D W CUM LAND	April 2, 2009
E N BASHEER AHAMED Vs. TAMIL NADU WAKF BOARD	November 10, 2009
E N NATARAJAN Vs. SUPERINTENDENT OF POLICE	August 4, 2009
E NATARAJAN Vs. DISTRICT ADI DRAVIDAR WELFARE OFFICER KANCHEEPURAM	July 21, 2009
E O MOHAMMED ALI Vs. DESSI AMMAL alias JESSIMA BEEVI	July 21, 2009
E P K MANI ALIAS E PALANIAPPAN Vs. NAGASAMY	January 23, 2009
E P MANOHARAN VINCENT Vs. KARUNA VINCENT	November 19, 2009
E PANCHAVARNAM Vs. SECRETARY TO GOVERNMENT PROHIBITION	April 15, 2009
E R KALAIVAN Vs. INSPECTOR GENERAL OF REGISTRATION	July 9, 2009
E R SHANMUGAM Vs. DIRECTOR OF SCHOOL EDUCATION	April 16, 2009
E RATHINASAMY Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES DEPARTMENT	April 30, 2009
E SANGEETHA Vs. SECRETARY TO GOVERNMENT COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT SECRETARIAT	September 14, 2009
E SANTHI Vs. STATE OF TAMILNADU	August 5, 2009
E SARAVANAN ALIAS SARAVANAKUMAR Vs. STATE	April 15, 2009
E SELVAM Vs. STATE	June 15, 2009
E SHANKAR Vs. STATE	July 30, 2009
E SIVA Vs. E NEELAPPA CHOWDARY	December 7, 2009
E TAMILMANI Vs. STATE OF TAMIL NADU	July 22, 2009
E THANGA NADAR Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION TIRUNELVELI DIVISION	June 10, 2009
E UMAIBA Vs. DIRECTOR OF SURVEY AND LAND RECORDS	July 24, 2009
E V MURTHY Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE CHENNAI	November 18, 2009
E V VASAVAN Vs. DHANAPALAN	April 16, 2009
E VELUCHAMY Vs. SPECIAL INVESTIGATION TEAM	April 29, 2009
E VISWANATHAN Vs. V T JESUDAS	April 1, 2009
EAGLE EARTH MOVERS Vs. DEPUTY COMMERCIAL TAX OFFICER	April 22, 2009
EASTMAN EXPORTS GLOBAL CLOTHING P LTD Vs. ASSISTANT TIRUPUR	November 3, 2009
EASUN PRODUCTS OF INDIA P LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	July 6, 2009
EASWARAN ALIAS EASWARAMOORTHY Vs. STATE	July 6, 2009
EASWARI Vs. V KANAGARAJ	July 10, 2009
ECC LEASING COMPANY LIMITED Vs. PARAMOUNT AIRWAYS PVT LTD	December 15, 2009
ECOF INDUSTRIES PVT LTD Vs. JANABAI	April 13, 2009
EDUCATIONAL CHARITABLE SOCIETY Vs. A RAMANATHAN	August 25, 2009
EDWARD KENNEDY Vs. SPECIAL TAHSILDAR	January 6, 2009
EENAMUTHU Vs. STATE INSPECTOR OF POLICE MORAPPANADU	December 9, 2009
EID PARRY INDIA LIMITED Vs. STAR GRAN AND SHIPPING CO	September 18, 2009
EIGHT CAPITAL INDIA M LIMITED Vs. WELL KNIT APPARELS PRIVATE LIMITED	November 19, 2009
ELAMMAL Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD	October 6, 2009
ELANGO Vs. KASTHURI	September 10, 2009
ELANGO Vs. RAJENDIRAN	February 4, 2009
ELECTRO OPTICS P LTD Vs. STATE OF TAMIL NADU	September 29, 2009
ELECTRO POLYCHEM LIMITED Vs. COMMERCIAL TAX OFFICER (ADDL.), VEPERY ASSESSMENT CIRCLE	November 27, 2009
ELLAMMAL Vs. K P GOVINDARAJ	December 18, 2009
ELLON CURATIVE PVT. LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	April 2, 2009
ELUMALAI Vs. KOTTEESWARAN ALIAS KOTTI NAICKER	December 4, 2009
ELUMALAI Vs. RADHAKRISHNAN	September 18, 2009
ELUMALAI Vs. HEMAVATHY	March 24, 2009
ELUMALAI Vs. STATE	April 23, 2009
ELUMALAI VELAN ALIAS VETRIVELAN GNANAMOORTHY Vs. UNION TERRITORY OF PONDICHERRY	November 11, 2009
EMGEEYAR PICTURES PVT LTD Vs. O K FILMS	September 15, 2009
EMKAY ALLOYS P LTD Vs. STATE	July 7, 2009
EMPEE DISTILLERIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 2, 2009
EMPLOYEES STATE INSURANCE CORPORATION LTD Vs. N MARAPPAN	February 13, 2009
ENGINEERING ELECTRONIC AND GENERAL WORKERS UNION Vs. ASSISTANT COMMISSIONER OF LABOUR	December 2, 2009
ENNORE PORT TRUST CHENNAI Vs. HCC VAN OORD ACZ JOINT VENTURE HINCON HOUSE LBS MARG VIKHROLI WEST MUMBAI	August 14, 2009
ERA CHEZHIAN Vs. STATE OF TAMIL NADU	September 30, 2009
ESAKIYMMAL Vs. STATE	December 22, 2009
ESAKKIMUTHU Vs. MANICKAVADIVOO	November 1, 2009
ESAKKIMUTHU Vs. STATE	April 3, 2009
ESSAKIMUTHU Vs. UNION OF INDIA	October 7, 2009
ESSESSAR AGENCIES Vs. SEKAR ALIAS RAMALINGAM	November 6, 2009
ESTATE OF AYYA PILLAI TRUST REP BY ADMINISTRATIVE GENERAL AND OFFICIAL TRUSTEE OF TAMIL NADU HIGH COURT CAMPUS Vs. COMMISSIONER OF INCOME-TAX (EXEMPTIONS)	December 14, 2009
ESTATE OF KADAPAKKAM CHARITIES Vs. ASST COMMISSIONER OF INCOME TAX	December 14, 2009
ESTATE OF M M ISPAHANI Vs. COMMISSIONER OF INCOME TAX CHENNAI	December 14, 2009
ESTATE OF MALIGAI MERCHANT CHARITIES Vs. COMMISSIONER OF INCOME TAX EXEMPTIONS II CHENNAI	December 14, 2009
ESTATE OF RAJA RAMASAMY MUDALIAR CHOULTRY TRUSTEE Vs. ASST DIRECTOR OF INCOME TAX	December 15, 2009
ESTATE OF SHRI AUDIKESAVALU NAIDU Vs. COMMISSIONER OF INCOME TAX CHENNAI	December 14, 2009
ESTATE OF SHRI AUDIKESAVALU NAIDU C O THE OFFICIAL TRUSTEE OF TAMIL NADU HIGH COURT CAMPUS Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTIONS II	December 14, 2009
ESWARAN Vs. STATE	March 20, 2009
ESWARAN ALIAS SHANMUGAVEL Vs. STATE	November 26, 2009
ESWARI Vs. KUMAR	January 27, 2009
ESWARI Vs. UMADEVI	September 17, 2009
ETA CONSTRUCTIONS INDIA PVT LTD Vs. STATE	October 28, 2009
ETHIRAJ Vs. STATE	September 10, 2009
ETHIRAJULU Vs. CHOKALINGAM	December 23, 2009
EVERGREEN ENTERTAINERS PVT LTD Vs. MAJESTIC FURNISHING CO LIMITED	August 17, 2009
EX NK NO 2588966P D R SRI RAMAN Vs. UNION OF INDIA	April 15, 2009
EXECUTIVE COMMITTEE DADASHA MAKKAN TRUST Vs. STATE OF TAMIL NADU	November 6, 2009
EXECUTIVE COMMITTEE OF THE SYNOD CHURCH OF SOUTH INDIA Vs. V DEVASAHAYAM BISHOP IN MADRAS CHURCH OF SOUTH INDIA	September 14, 2009
EXECUTIVE ENGINEER SITE AND SERVICE DIVISION NO 3 Vs. M LAKSHMI AMMAL	April 9, 2009
EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. MOGANA	April 30, 2009
EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. DHARMAR	April 17, 2009
EXECUTIVE OFFICER Vs. L GANESAN	April 24, 2009
EXECUTIVE OFFICER ARULMIGHU NACHIYAR DEVASTHANAM SRIVILLIPURTHUR Vs. K.R. SUBRAMANYARAJAH	October 25, 2009
EXECUTIVE OFFICER SOUNDERESWARAR DEVASTHANAM Vs. G KUPPUSWAMY MUDALIAR	October 6, 2009
EXPRESS NEWSPAPERS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 17, 2009
F ASHOK KUMAR Vs. T KAMALAKANNAN	January 19, 2009
F JOHNSON Vs. INSPECTOR OF POLICE	August 28, 2009
F L SMIDTH LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE III	December 7, 2009
F. FRANCIS SALSAS Vs. A. G. PAREIRA	April 27, 2009
FASHION APPARELS PARTNER S BALACHANDER Vs. CENTRAL BANK OF INDIA MOUNT ROAD BRANCH	September 30, 2009
FATHIMA Vs. STATE OF TAMIL NADU	July 13, 2009
FATHIMA BEEBI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (LAW AND ORDER - F) DEPARTMENT; THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND; THE INSPECTOR OF POLICE	April 3, 2009
FATIMA FAUSIA Vs. RAJESH MALHOTRA	July 17, 2009
FELIX ROSHAN Vs. SECRETARY BISHOP AMBROSE COLLEGE SUNGAM	January 21, 2009
FILM AND TELEVISION PRODUCERS GUILD OF SOUTH INDIA Vs. L S MOVIES	January 28, 2009
FLS AUTOMATION INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE II 1	December 7, 2009
FOOD CORPORATION OF INDIA Vs. FOOD CORPORATION OF INDIA EMPLOYEES UNION	August 3, 2009
FOODS FATS AND FERTILIZERS LIMITED Vs. SOUNDARA RAMASWAMY	April 8, 2009
FRANCIS Vs. STATE	November 12, 2009
FRANCIS EDWARD Vs. GOVERNMENT OF TAMIL NADU	August 27, 2009
FRANCIS KOIL RAJ Vs. MANGALAM KARUNAKARAN	March 6, 2009
FRANCIS XAVIER ALIAS FRANCIS Vs. STATE	July 22, 2009
FRIENDLY TRANSPORT DAILY PARCEL SERVICES Vs. CANDN GANGES METALIZING P LTD	December 8, 2009
FUTURE LOGISTICS PVT LTD Vs. FUTURE LOGISTICS SOLUTIONS PVT LTD	June 8, 2009
G ANNADURAI Vs. SECRETARY TO THE GOVERNMENT OF TAMILNADU ENERGY DEPARTMENT	December 19, 2009
G ANNAMALAI Vs. DHANABHACKIAMMAL	January 22, 2009
G ANUSHYA Vs. VEERASAMY NAIDU	March 5, 2009
G ARUMUGA VEERAN Vs. CHAIRMAN / THE PRINCIPAL SAVEETHA ENGINEERING COLLEGE	September 1, 2009
G ARUMUGHA GRAMANI Vs. SARADAMBAL	December 22, 2009
G BABU Vs. GOVERNMENT TAMILNADU	August 19, 2009
G BAKTHAVATSALAM Vs. T CHITRARASU	March 24, 2009
G BALAMURUGAN Vs. DIRECTOR OF SCHOOL EDUCATION	October 13, 2009
G BALASUBRAMANIAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	July 1, 2009
G BALASUBRAMANIAN Vs. UNIFORMED SERVICES RECRUITMENT BOARD	June 30, 2009
G BHASKAR Vs. JOINT RESGISTRAR OF CO-OPERATIVE SOCIETIES TUTICORIN REGION	November 26, 2009
G BOOPATHI Vs. CHANDRAKANTHI	January 23, 2009
G CHANDRANATH Vs. S RAJAPUSHPAM	December 15, 2009
G CHANDRASEKAR Vs. SECRETARY TO GOVERNMENT COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT	July 9, 2009
G CHANDRASEKARAN Vs. DIRECTOR OF SCHOOL EDUCATION	June 8, 2009
G D BUILDERS Vs. GOVERNMENT OF PUDUCHERRY	January 28, 2009
G D SUBRAMANIAM Vs. SUB REGISTRAR OFFICE OF KONUR SUB REGISTRAR SIDCO NAGAR-49	February 10, 2009
G DEVAKADASHYAM BISHOP Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	October 24, 2009
G ELAYAPERUMAL Vs. STATE OF TAMIL NADU	November 23, 2009
G EVA MARY ELEZABETH Vs. K JAYARAJ	August 31, 2009
G G KANNAN Vs. SALEEM	September 11, 2009
G G R COLLEGE OR ENGINEERING Vs. REGISTRAR	July 20, 2009
G GANAPATHISUBRAMANIAN Vs. CHIEF ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA SHASTRI BHAVAN CHENNAI	July 29, 2009
G GANESHAMOORTHY Vs. REGISTRAR ANNA UNIVERSITY COIMBATORE	August 26, 2009
G GANESHKUMAR Vs. TAMIL NADU THIRUKOIL THOZHILALARGAL UNION	January 22, 2009
G GEETHA Vs. S R KRISHNAKUMAR	January 23, 2009
G GLADYS SELINA Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD; ASSISTANT DIRECTOR	September 30, 2009
G GOPAL Vs. SECRETARY TO GOVERNMENT	June 11, 2009
G GOPALA KRISHNAN Vs. DEBTS RECOVERY TRIBUNAL	August 18, 2009
G GOVINDASAMY Vs. STATE OF TAMIL NADU	November 6, 2009
G GOVINDASAMY Vs. STATE	December 11, 2009
G GRACE JAYA Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD	March 25, 2009
G GUNASEKARAN Vs. CHAIRMAN PORT TRUST	June 10, 2009
G HIDAYATHUNNISSA BEGUM Vs. METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION-II LIMITED	October 5, 2009
G IRUDAYASAMY Vs. DIRECTOR OF SCHOOL EDUCATION	January 19, 2009
G IRUSAPPAN Vs. SANTHAKUMARI	July 27, 2009
G J KUMARI Vs. SUKUMARAN NAIR	November 3, 2009
G JAGADEESWARAN Vs. STATE	July 10, 2009
G JAYAPRAKASH SECRETARY MUTHU NAIDU MEMORIAL HIGH SCHOOL Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	October 7, 2009
G K ANBU AND A MOHAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED, REP BY ITS MANAGING DIRECTOR AND BOARD OF DIRECTORS/APPELLATE AUTHORITY, REP , BY ITS MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL, INVESTMENT CORPORATION LIMITED	January 19, 2009
G K CHENTHIL KANNAN Vs. SATHYABAMA	August 21, 2009
G KALIDASS Vs. DEPUTY INSPECTOR GENERAL OF POLICE	October 13, 2009
G KALYANASUNDARAM Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS FREEDOM FIGHTERS, DIVISION I; THE UNDER SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS AND; THE SECRETARY TO GOVERNMENT PUBLIC DEPARTMENT (PP-1)	March 14, 2009
G KARTHIKEYAN Vs. DIRECTOR OF GOVERNMENT EXAMINATION	July 15, 2009
G KARUNAKARAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	August 5, 2009
G KARUPIAH Vs. SECRETARY PUBLIC WORKS DEPARTMENT GOVERNMENT OF TAMIL NADU	October 28, 2009
G KASTURI Vs. P ARUMUGAM	January 9, 2009
G KRISHNAMMAL Vs. STATE OF TAMIL NADU REP THROUGH ITS SECRETARY FOR HOME; INSPECTOR OF POLICE, DISTRICT CRIME BRANCH; ABUBACKER	August 20, 2009
G KRISHNAMOORTHY Vs. P SUBRAMANYAM	October 27, 2009
G KRISHNAMOORTHY Vs. GOVERNMENT OF TAMIL NADU	August 7, 2009
G KRISHNAMURTHY Vs. ARULMIGHU	October 9, 2009
G KUPPAN Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL III	December 3, 2009
G LAKSHMI Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER ANNA NAGAR DIVISION	December 3, 2009
G M MALINI Vs. REVENUE DIVISIONAL OFFICER SUB COLLECTOR	April 21, 2009
G M PENS INTERNATIONAL LIMITED Vs. RAMESH KUMAR JAIN	August 25, 2009
G M RAJAGOPAL Vs. NAGARATHINAM	November 13, 2009
G MALAIKANI Vs. DISTRICT COLLECTOR VIRUDHANAGAR DISTRICT	October 26, 2009
G MARAGATHA MEENAKSHI Vs. DISTRICT COLLECTOR	November 24, 2009
G MARGANDAN Vs. DISTRICT EDUCATIONAL OFFICER; HEADMASTER, GOVERNMENT HIGHER SECONDARY SCHOOL	June 30, 2009
G MUNUSWAMY Vs. INSPECTOR GENERAL OF POLICE	April 13, 2009
G MURALI BAJAJ PROPRIETOR MAYA ELECTRONICS Vs. SELVARAJ PROPRIETOR SOUTHERN ELECTRONICS	July 21, 2009
G MURUGAN Vs. SECRETARY TO GOVERNMENT, HOME SECRETARY	September 11, 2009
G MURUGAN Vs. GOVERNMENT OF TAMIL NADU	November 13, 2009
G MUTHALU REDDIAR Vs. SRINIVASAN PADAYATCHI	February 27, 2009
G MUTHU Vs. INSPECTOR OF POLICE	August 7, 2009
G N VENKAT RAJARAM Vs. ALL INDIA NAYUDU SANGAM	April 29, 2009
G NAGENDRAN Vs. SECRETARY TO GOVERNMENT COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT	November 17, 2009
G NEELAPPAN Vs. TAMIL NADU SMALL INDUSTRIES CORPN LTD	November 4, 2009
G P VETRICHELVI Vs. ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER	August 17, 2009
G PADMAVATHI Vs. A SARAVNARAJ	November 12, 2009
G PANDIAN Vs. DIRECTOR OF SCHOOL EDUCATION	September 7, 2009
G PANNEERSELVAM Vs. AYYANNAN	September 18, 2009
G PONNUSAMY Vs. SECRETARY TO GOVERNMENT ELECTRICITY DEPARTMENT GOVERNMENT OF TAMIL NADU	April 21, 2009
G PRABAKARAN Vs. SELVARAJ	June 23, 2009
G R KARTHIKEYAN FOUNDER TRUSTEE OF P S GOVINDASWAMY NAIDU Vs. G RANGASWAMY MANAGING TRUSTEE OF P S GOVINDASWAMY NAIDU	September 3, 2009
G RAGHAVAN Vs. UPASANA FINANCE LIMITED	September 14, 2009
G RAJARAM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT POLICE III	July 14, 2009
G RAJENDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND LAND TAX	April 30, 2009
G RAJENDRAN Vs. S M SHANMUGAM	September 9, 2009
G RAMACHANDRAN Vs. COMMISSIONER PUDUKOTTAI MUNICIPALITY	April 22, 2009
G RAMAIAH NAMBIAR Vs. SENIOR SUPRINTENDENT OF POST OFFICE	July 14, 2009
G RAMASAMI Vs. R KAMALA	November 1, 2009
G RAMASUBRAMANI Vs. DISTRICT FOREST OFFICER	September 30, 2009
G RAMESH Vs. S BABU	February 26, 2009
G RAMESH KUMAR Vs. MADRAS STOCK EXCHANGE LIMITED	March 31, 2009
G RAVI VARMAN Vs. GOVERNMENT OF TAMIL NADU	November 30, 2009
G RAVICHANDRAN Vs. K JAYACHANDRAN	February 18, 2009
G S R KRISHNAMURTHY Vs. INCOME TAX OFFICER	June 29, 2009
G SARALA Vs. STATE OF TAMIL NADU	December 2, 2009
G SAROJA Vs. P JAYAVELU	June 12, 2009
G SELVARAJ Vs. ADHIMOOLAM,; MINOR MUNIAPPAN @ BHASKARAN; MINOR ELANGOVAN	July 20, 2009
G SENTHILKUMAR Vs. STATE OF TAMIL NADU	July 30, 2009
G SHANMUGAM Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA	October 28, 2009
G SHANMUGANANDAM Vs. SECRETARY TO GOVERNMENT LABOUR DEPARTMENT	June 9, 2009
G SHANMUGASUNDARAM Vs. SECRETARY TO GOVERNMENT ANIMAL HUSBANDRY AND FISHERIES SECRETARIAT	September 7, 2009
G SHANTHA Vs. VASUKI	July 21, 2009
G SIVAGNANAM Vs. JOINT DIRECTOR OF SECONDARY EDUCATION CHENNAI	November 4, 2009
G SREEKUMAR MENON COMMISSIONER APPEALS CENTRAL EXCISE JHARKAND STATE Vs. UNION OF INDIA	January 28, 2009
G SRINIVASAN Vs. SUB REGISTRAR UDUMALPET	December 21, 2009
G SRIRAMULU Vs. DISTRICT COLLECTOR VELLORE DISTRICT	January 23, 2009
G SRIRAMULU AND S PADMA ALIAS PADMAVATHI Vs. DISTRICT COLLECTOR AND LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR (ADW)	January 23, 2009
G SUJATHA Vs. GOVERNMENT OF TAMILNADU	November 16, 2009
G SUKUMAR Vs. ACCOUNTANT GENERAL A NAD E	August 27, 2009
G SUNDARAM Vs. INSPECTOR GENERAL OF PRISONS	July 1, 2009
G SUNDARARAJAN Vs. STATE OF TAMILNADU	December 23, 2009
G SURESH KUMAR Vs. KALIMUTHU RAJAN	April 22, 2009
G THANGARAJAN Vs. SELVA PRIYA ALIAS SELVAMBAL	June 23, 2009
G THILAGAM Vs. COLLECTOR NOON MEAL SECTION	April 1, 2009
G THIRUMOORTHY Vs. RATHINAMALA	September 7, 2009
G THIRUPATHI Vs. DISTRICT FOREST OFFICER, HARUR DIVISION; CONSERVATOR OF FORESTS AND THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS	October 15, 2009
G THIYAGARAJAN Vs. DEPUTY COMMERCIAL TAX OFFICER THANJAVUR	April 16, 2009
G THIYAGARAJAN Vs. REGISTRAR TAMILNADU DR M G R MEDICAL UNIVERSITY	June 19, 2009
G UDAYASURIYAN Vs. UNION OF INDIA	February 6, 2009
G V FILMS LIMITED Vs. INDIAN BANK	July 13, 2009
G V FILMS LIMITED Vs. GAYATHRI HOLDINGS P LTD	September 8, 2009
G V FILMS LIMITED Vs. METAGE SPECIAL EMERGING MARKET FUND LIMITED	December 21, 2009
G VEDAGIRI Vs. STATE OF TAMIL NADU	November 12, 2009
G VEERABADIRAN Vs. DISTRICT REVENUE OFFICER KANCHIPURAM	November 20, 2009
G VENKATACHALAM Vs. SOUNDRARAJA PANDIAN	August 28, 2009
G VENKATESH Vs. S KALAIKUMAR	September 8, 2009
G VIDYA Vs. REGISTRAR	July 10, 2009
G VIJAYAKUMAR Vs. COMMISSIONER OF POLICE	April 20, 2009
G VIJAYAKUMAR Vs. COMMISIONER AND SECRETARY TO THE DEPARTMENT OF HIGHWAYS AND RURAL WORKS SECRETARIAT	December 22, 2009
G VIJAYARAGHAVAN Vs. STATE OF TAMIL NADU	July 23, 2009
G VISWANATHAN Vs. STATE OF TAMIL NADU	April 22, 2009
G YESADIAN Vs. DURAI	March 17, 2009
G. AUTHITHAN Vs. STATE OF TAMIL NADU	December 16, 2009
G. CHANDRA Vs. M. AMUTHAVALLI	August 21, 2009
G. PAVENDHAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, HOME DEPARTMENT, FORT ST. GEORGE, CHENNAI-600009,	March 20, 2009
G. PITCHIAH Vs. G. RADHA KRISHNAN	September 15, 2009
G. VELLAIAMMAL Vs. THE HOME SECRETARY	June 12, 2009
GAJAPATHY KUMARASAMY Vs. C ANITHA	February 10, 2009
GAJINI MOHAMMED Vs. SUB-REGISTRAR, CHITHAMOOR SUB REGISTRATION OFFICE; REVENUE DIVISIONAL OFFICER, CHITHAMOOR DIVISION; INSPECTOR GENERAL OF REGISTRATION	September 30, 2009
GAMMON INDIA LTD Vs. SANKARANARAYANA CONSTRUCTION BANGALORE PVT LTD	December 11, 2009
GANDHESAN M K Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIIES	April 18, 2009
GANDHIAMMAL Vs. P A G HUSSAIN MOULANA	September 30, 2009
GANESAN Vs. STATE OF TAMILNADU	January 23, 2009
GANESAN Vs. STATE	July 23, 2009
GANESAN Vs. SUPERINTENDENT OF POLICE	December 18, 2009
GANESAN Vs. STATE REPRESENTED BY THE DISTRICT COLLECTOR, DISTRICT MAGISTRATE, SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION, EXCISE DEPARTMENT	July 29, 2009
GANESAN Vs. RATHINAMBAL; THE NEW INDIA ASSURANCE COMPANY LTD REP BY ITS BRANCH MANAGER; MURALI AND; THE BRANCH MANAGER, THE UNITED INDIA INSURANCE COMPANY LTD	March 6, 2009
GANTHIMATHI AMMAL Vs. SAPRUDIN	November 5, 2009
GARWARE-WALL ROPES LIMITED Vs. MARG LIMITED	October 12, 2009
GAS LINKS Vs. STATE OF TAMIL NADU	November 16, 2009
GATRAJ JAIN AND SONS HUF Vs. JANAKIRAMAN	July 21, 2009
GAYATHRI Vs. S R JAYARAMAN	August 5, 2009
GEETHA Vs. JUNIOR ENGINEER OPERATION AND MAINTENANCE RURAL TAMIL NADU ELECTRICITY BOARD	November 20, 2009
GEETHA ALIAS SHARMILA Vs. STATE	April 3, 2009
GEETHA ARTS DIVISION OF ALLU ENTERTAINMENT PVT LTD Vs. A CHANDRASEKARAN	December 21, 2009
GEETHA RAMESH Vs. SUB INSPECTOR OF POLICE	October 5, 2009
GEM GRANITES KARNATAKA Vs. STATE OF TAMIL NADU	August 19, 2009
GEM GRANITES P LTD Vs. STATE OF TAMIL NADU	August 7, 2009
GENERAL MANAGER INTEGRAL COACH FACTORY Vs. S VENKATESAN	January 20, 2009
GENERAL MANAGER SOUTHERN RAILWAY CHENNAI Vs. D K BAKTHAN	November 18, 2009
GEORGE ABRAHAM Vs. K ABUBACKER	December 9, 2009
GERARD PINTO MARIADAS Vs. LOURDES SELVAPRIYA	March 2, 2009
GIMIK PIOTR Vs. STATE OF TAMILNADU	July 25, 2009
GIMIK PIOTR Vs. STATE OF TAMILNADU REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, PUBLIC (SC) DEPARTMENT	July 15, 2009
GIRI Vs. STATE	July 27, 2009
GIRIDHARAN Vs. STATE	August 6, 2009
GK HARIHARA RAJAN Vs. NEETHIDEVI	November 13, 2009
GNANAMBAL Vs. SHRIPRIYA	August 28, 2009
GNANASABESAN Vs. REVATHI ALIAS KAUSALYA	January 9, 2009
GNANASUNDARI Vs. EKAMBARAM	September 17, 2009
GNANATHIRAVIYAM GNANADURAI Vs. INSPECTOR OF POLICE	April 16, 2009
GNANAVEL Vs. STATE	November 12, 2009
GOBI Vs. STATE REP BY ITS THE INSPECTOR OF POLICE AND KRISHNAMOORTHY	July 27, 2009
GOLD EARTH PROPERTIES Vs. INSPECTOR GENERAL OF REGISTRATION	August 28, 2009
GOMATHI Vs. LAKSHMI SARASWATHI FINANCES	August 3, 2009
GOMATHI SANKARA BATTAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	September 7, 2009
GOPALAKRISHNAN Vs. KALYANASUNDARAM	September 10, 2009
GOPALAKRISHNAN Vs. C ASOKAN	November 10, 2009
GOPAUL ENVELOPES Vs. SANTI CORPORATION	October 24, 2009
GOPI Vs. STATE	August 17, 2009
GOPINATH FURNITURES AND HOME APPLIANCES Vs. S MOHAMMED ZAINUDDIN	April 8, 2009
GORDON WOODROFFE LTD Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND TAMIL NADU AND PONDICHERRY STATES	October 26, 2009
GOUTHAM BAFNA Vs. J PRAMOD KUMAR BANSAL	July 27, 2009
GOVEL TRUST RUNNING ARAVIND EYE HOSPITAL AT AVANASHI ROAD Vs. GOVERNMENT OF TAMIL NADU	January 23, 2009
GOVERNING COUNCIL OF AMERICAN COLLEGE, REPRESENTED BY THE PRINCIPAL AND SECRETARY, DR. V. GEORGE SELVAKUMAR Vs. DIRECTOR OF COLLEGIATE EDUCATION	August 24, 2009
GOVERNMENT OF INDIA Vs. PACHAMMAL	February 2, 2009
GOVERNMENT OF INDIA Vs. MD ABBAS MOHIDDEN	February 10, 2009
GOVERNMENT OF TAMIL NADU Vs. S JAYALAKSHMI	January 7, 2009
GOVERNMENT OF TAMIL NADU Vs. K KAMALANATHAN	April 6, 2009
GOVERNMENT OF TAMIL NADU Vs. A M RATHINAM PILLAI	July 23, 2009
GOVERNMENT OF TAMIL NADU Vs. B SESHACHALAM	April 22, 2009
GOVERNMENT OF TAMIL NADU Vs. M NALLATHAMBI	April 27, 2009
GOVERNMENT OF TAMIL NADU Vs. RUCHEN S BARUA	May 14, 2009
GOVERNMENT OF TAMIL NADU Vs. OFFICIAL LIQUIDATOR	August 19, 2009
GOVERNMENT OF TAMIL NADU Vs. J R JOHN SAMUEL NALLATHAMBI	September 1, 2009
GOVERNMENT OF TAMIL NADU Vs. V RAMARATHINAM	November 2, 2009
GOVERNMENT OF TAMILNADU Vs. K SEVANTHINATHA PANDARASANNATHI	March 6, 2009
GOVINDAN Vs. ANAND IMPEX	July 24, 2009
GOVINDAN Vs. MULLAIAMMAL	December 21, 2009
GOVINDARAJ Vs. STATE	October 27, 2009
GOVINDASAMY Vs. STATE OF TAMIL NADU	October 21, 2009
GOVINDASAMY Vs. SELLAMUTHU	August 20, 2009
GOVINDASAMY PANDARAM Vs. RAMASAMY ASARI	December 3, 2009
GOWRAN Vs. STATE	November 6, 2009
GOWRI SHANKAR THEATER Vs. ASSISTANT PROVIDENT FUND COMMISSIONER VELLORE	April 20, 2009
GROWELL PHARMACEUTICALS 109 GST ROAD CHENGALPATTU Vs. STATE OF TAMIL NADU	December 16, 2009
GUNA @ GUNASEKARAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY, HOME, PROHIBITION AND EXCISE (XVI) DEPARTMENT; COMMISSIONER OF POLICE; SUPERINTENDENT OF PRISON AND THE SECRETARY, ADVISORY BOARD	April 24, 2009
GUNA ALIAS GUNAVATHI Vs. STATE	January 9, 2009
GUNASEKARAN Vs. SELVARAJ	January 20, 2009
GUNASEKARAN Vs. STATE	November 4, 2009
GURU ALIAS GURUBARAN Vs. STATE	February 10, 2009
GURUKARAPPA Vs. STATE OF TAMIL NADU	July 30, 2009
GURUNATHAN Vs. STATE REPRESENTED BY OFFICE OF THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND THE SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	March 26, 2009
GURUSAMY Vs. RAJESWARI	July 28, 2009
GURUSAMY Vs. KALIAPPAN	April 1, 2009
GURUSAMY Vs. STATE OF TAMILNADU	June 18, 2009
GURUSAMY Vs. CHINNAPPA GOUNDER	July 8, 2009
GURUSWAMY Vs. P MUTHUSWAMY	August 7, 2009
GURVINDER GAUR Vs. SURYA AGENCIES	April 23, 2009
H CHAMPALAL JAIN Vs. UNION OF INDIA REP BY ITS SECRETARY, DEPARTMENT OF COMMERCE; DEPUTY DIRECTOR GENERAL OF FOREIGN TRADE, FOR JOINT DIRECTOR GENERAL OF FOREIGN TRADE AND STATE BANK OF INDIA, OVERSEAS BRANCH	March 23, 2009
H GOWRI SHANTHI Vs. DEAN MEDICAL COLLEGE	August 5, 2009
H GURURAJA UPADYA MANAGING PARTNER OF HOTEL SAROVARA Vs. KHAN SAHIB MADHI HUSSAIN SAHIB WAKF ESTATE	September 1, 2009
H M HARIPRAVEEN Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS COLLEGE ROAD	July 9, 2009
H P AUTO CARE Vs. SECRETARY MINISTRY OF PETROLEUM OIL AND NATURAL GAS GOVERNMENT OF INDIA	December 15, 2009
H RAJASEKAR Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	April 17, 2009
H RAJKUMAR Vs. TAMIL NADU ELECTRICITY BOARD	October 9, 2009
H SHAHIDA BEGUM Vs. DISTRICT EDUCATIONAL OFFICER NAMAKKAL	September 4, 2009
H SILVESTER Vs. UNION OF INDIA	September 15, 2009
H VIJAYALAKSHMI Vs. EXECUTIVE OFFICER PORUR TOWN PANCHAYAT PORUR	April 27, 2009
HABEEB NASEERA BEGUM Vs. ASSISTANT COMMISSIONER LAND REFORMS MAYILADUTHURAI NAGAPATTINAM	November 11, 2009
HABIBA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (LAW AND ORDER - F) DEPARTMENT; THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND; THE INSPECTOR OF POLICE	April 3, 2009
HAJI MOHAMMED RAFFIQUE Vs. B SIVABAKKIYAM	December 23, 2009
HAMEED ABDUL KADER Vs. APPELLATE TRIBUNAL FOR FORFEITED PROPERTY	March 31, 2009
HARI PANDURANGAN Vs. STATE OF TAMIL NADU	August 27, 2009
HARIKESAVAN Vs. STATE	June 30, 2009
HARISH CHAND GUPTA Vs. ASHOK LEYLAND FINANCE	October 24, 2009
HARRISONS MALAYALAM LTD Vs. TAMIL NADU ELECTRICITY BOARD	December 7, 2009
HASAN AMMAL Vs. STATE OF TAMILNADU	June 3, 2009
HATSUN AGRO PRODUCTS LTD Vs. INDUCTRIAL DEVLOPMENT BANK OF INDIA	October 14, 2009
HATSUN AGRO PRODUCTS LTD CHENNAI Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA SOUTHERN REGIONAL CHENNAI	October 4, 2009
HAWKINS COOKERS LIMITED Vs. STATE OF TAMIL NADU	April 22, 2009
HCL INFOSYSTEMS LIMITED Vs. SUBHIKSHA TRADING SERVICES LTD	August 28, 2009
HCL TECHNOLOGIES LTD Vs. ASFA OFFSET PRINTERS PRIVATE LIMITED	August 25, 2009
HEADMISTRESS AND CORRESPONDENT JAYARANI HIGH SCHOOL Vs. UNION TERRITORY OF PUDUCHERRY	August 14, 2009
HEADMISTRESS AND CORRESPONDENT JAYARANI HIGH SCHOOL Vs. UNION TERRITORY OF PUDUCHERRY	July 24, 2009
HEMA Vs. S GANESH AND; L V SRIONIVASAN	March 3, 2009
HENDRY DASARATHAN Vs. R PRABHAKARAN	February 3, 2009
HI TECH MINERAL INDUSTRIES COVAI P LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION	November 11, 2009
HILDA PUSHPAVATHI Vs. DURAIKKANNU	January 7, 2009
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. B S OJEEHA	September 18, 2009
HINDUSTAN PETROLEUM ORPORATION LIMITED Vs. GNANAMANI AMMAL CHATRAM	October 14, 2009
HINDUSTAN STEEL WORK CONSTRUCTION LTD Vs. SOUTHERN CENTRAL ROADWAYS	August 25, 2009
HIS HOLINESS SRI VARADA ETHIRAJA ZEEAR Vs. SUPERINTENDENT OF POLICE	April 23, 2009
HMA DATA SYSTEMS PRIVATE LIMITED Vs. SSI LIMITED	June 12, 2009
HOTEL SARAVANA BHAVAN Vs. COMMERCIAL TAX OFFICER	October 6, 2009
I AKBAR ALI Vs. PARAMASIVAM	June 10, 2009
I AMUDHAVALLY Vs. P VISSOUVANADANE	January 20, 2009
I ELANGOVAN Vs. GOVT OF TAMIL NADU	October 13, 2009
I MUTHUVEL Vs. UNION BANK OF INDIA	June 29, 2009
I UMA MAHESWARAN Vs. SELECTION COMMITTEE	June 18, 2009
IBRAM SHA Vs. LAKSHMI PRABHA CHIT FUNDS P LTD	July 28, 2009
ICICI BANK LIMITED Vs. PRESIDING OFFICER DRT COIMBATORE	November 26, 2009
ICICI BANK LTD Vs. B ANUSYA	November 25, 2009
IDBI BANK LIMITED Vs. ADMINISTRATOR KOTHARI ORIENT FINANCE LIMITED	August 17, 2009
IFFCO-TOKIO GENERAL INS CO LTD Vs. P INDRANI	September 29, 2009
IFFCO-TOKIO GENERAL INS CO LTD Vs. P KARUNAKARAN	December 21, 2009
IFFXCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. S S RAJAMANI	September 2, 2009
ILAIYARAJA Vs. STATE	October 21, 2009
ILANGOVAN Vs. MURALI	April 8, 2009
IMPERIAL SPIRITS PRIVATE LIMITED MANIAKARANCHALLA GOVINDHAPURAM CHITTUR TALUK PALAKKAD DISTRICT KERALA STATE Vs. S N J DISTILLERIES LTD	December 1, 2009
IN DEFENCE OF ENVIRONMENT AND ANIMALS Vs. PRINCIPLE CHIEF CONSERVATOR OF FOREST PANAGAL BUILDING	April 30, 2009
IN THE MATTER OF DRUNKEN DRIVING Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU	June 3, 2009
INCOME TAX OFFICER Vs. ARASAN SUBBIAH	January 5, 2009
INDBANK MERCHANT BANKING SERVICES LIMITED Vs. CHEVRO LEATHER MANUFACTURERS	October 7, 2009
INDBANK MERCHANT BANKING SERVICES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 16, 2009
INDBANK MERCHANT BANKING SERVICES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	March 20, 2009
INDHIRANI Vs. STATE OF TAMIL NADU	December 23, 2009
INDIA CEMENTS EMPLOYEES UNION REP BY ITS GENERAL SECRETARY Vs. SECRETARY TO GOVERNMENT, MINISTRY OF LABOUR, GOVERNMENT OF INDIA; ASSISTANT LABOUR COMMISSIONER (CENTRAL); GENERAL MANAGER, INDIA CEMENTS LIMITED; K S KRISHNAMOORTHY TRANSPORT	July 24, 2009
INDIA CEMENTS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER II	May 19, 2009
INDIA CEMENTS LTD Vs. UNION OF INDIA	October 22, 2009
INDIABULLS FINANCE SERVICES LIMITED Vs. JUBILEE PLOTS AND HOUSING PRIVATE LIMITED	July 13, 2009
INDIAN BANK Vs. COMMERCIAL TAX OFFICER	July 16, 2009
INDIAN BANK Vs. PUNJAB NATIONAL BANK	July 22, 2009
INDIAN BANK Vs. K RADHAKRISHNAN	June 11, 2009
INDIAN BANK EMPLOYEES ASSOCIATION Vs. UNION OF INDIA	August 7, 2009
INDIAN BANK KILPAUK BRANCH Vs. SUB REGISTRAR PERIAMET SUB REGISTRATION OFFICE	June 12, 2009
INDIAN INSTITUTE OF TEACHER TRAINING Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING D P I CAMPUS	June 15, 2009
INDIAN NATIONAL TRUST FOR ART AND CULTURAL HERITAGE AND ORS Vs. DISTRICT/CONVENER OF TAMIL NADU COASTAL REGULATION ZONE, MANAGEMENT COMMITTEE, ENVIRONMENTAL AND FOREST	July 29, 2009
INDIAN OIL CORPORATION LIMITED Vs. DEVI CONSTRUCTIONS	April 2, 2009
INDIAN OIL CORPORATION LPG PLANT LABOUR UNION Vs. INDIAN OIL CORPORATION	July 22, 2009
INDIAN OVERSEAS BANK Vs. REGIONAL LABOUR COMMISSIONER C AND APPELLATE AUTHORITY PAYMENT OF GRATUITY ACT MINISTRY OF LABOUR	April 28, 2009
INDIAN OVERSEAS BANK Vs. N N VEERAPPAN	October 30, 2009
INDIAN OVERSEAS BANK Vs. K C KUMAR	December 17, 2009
INDIAN OVERSEAS BANK MAIN BRANCH Vs. R RAMANATHAN	September 3, 2009
INDIAN OXYGEN EMPLOYEES UNION Vs. UNION OF INDIA	January 12, 2009
INDIAN PERFORMING RIGHTS SOCIETY LTD Vs. BRANCH MANAGER MUTHOOT FINANCE PVT LTD	March 3, 2009
INDIAN SIDDHA MEDICAL ASSOCIATION Vs. TAMIL NADU SIDDHA MEDICAL COUNCIL	January 28, 2009
INDIRA BALASUBRAMANIAM Vs. S SUBASH	August 17, 2009
INDIRA GANDHI Vs. RAHAMATHUNNISA	April 2, 2009
INDIRA VENKATASAMY Vs. A HABIBUR REHMAN	January 9, 2009
INDIRANI Vs. DISTRICT COLLECTOR TRICHY	November 4, 2009
INDO SHELL CAST PRIVATE LTD Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL AB	July 3, 2009
INDRA KUMAR PODDAR Vs. UNION OF INDIA	October 26, 2009
INDRABAYE Vs. DORESSAMY NAIKER	July 10, 2009
INDUS STEELS AND ALLOYS LIMITED Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD	July 3, 2009
INFLUENCE LIFESTYLE STORES PVT LTD Vs. GOVERNMENT OF TAMIL NADU	July 31, 2009
INNOVATIVE ENTERPRISES REP BY ITS PARTNER Vs. STEEL AND TUBES SYNDICATE REP BY ITS PARTNER AYYAPPEN, AYYAPPAN	July 2, 2009
INOX LEISURE LIMITED Vs. CHENNAI CITI CENTRE HOLDINGS PVT LTD	November 24, 2009
INSPECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE Vs. ALEX STEPHEN	July 10, 2009
INSPECTOR OF POLICE MEENSURITTY Vs. RAVI ALIAS RAVICHANDRAN	November 23, 2009
INSTITUTO HISPANIA Vs. VINOLIA LOBO	August 4, 2009
INTEGRATED FINANCE CO LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 30, 2009
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. RAMLAL GUJAR	November 24, 2009
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT CHENNAI Vs. GULAM MOHAMMED	November 2, 2009
INTERACCESS MARINE BUNKERING LTD Vs. K M ALLAUDDIN	June 15, 2009
INTERNATIONAL MARITIME ACADEMY Vs. INDIAN MARITIME UNIVERSITY	July 10, 2009
INTERNATIONAL MARITIME ACADEMY Vs. INDIAN MARITIME UNIVERSITY	September 7, 2009
INTIMATE FASHIONS (INDIA) P. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX, TRANSFER PRICING OFFICER	December 23, 2009
IRFANA BEGUM Vs. MOHAMED AZAM PAPA	January 12, 2009
IRIN STEPHAN Vs. J MUSAFARGANI	April 27, 2009
ISAK EBINESAR Vs. CHAIRMAN CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI	April 15, 2009
ISHWAR INDUSTRIES LTD Vs. LAKSHMI MACHINE WORKS LTD	October 12, 2009
ISWARYA Vs. P RANGESH	August 14, 2009
ITC LTD Vs. UNION OF INDIA	September 15, 2009
ITO Vs. ARASAN SUBBIAH	January 5, 2009
IYAPPAN Vs. STATE	November 11, 2009
IYYAMPERUMAL Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	November 2, 2009
IYYAPPAN Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT	January 6, 2009
J 283 PETTAI KANDIGAI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. COLLECTOR	April 16, 2009
J ANITHA Vs. J PRAKASH	September 18, 2009
J ANNE JOSE Vs. DIRECTOR OF EX-SERVICEMEN S WELFARE AND THE ASSISTANT DIRECTOR, EX-SERVICEMEN S WELFARE	April 13, 2009
J ARUMUGACHETTY Vs. T RAMASAMY	November 10, 2009
J ARUN Vs. STATE OF TAMIL NADU	September 16, 2009
J BALAKRISHNAN Vs. DEBTS RECOVERY TRIBUNAL-I	October 6, 2009
J BALAMURUGAN Vs. PRESIDING OFFICER LABOUR COURT SALEM	December 9, 2009
J BALASUBRAMANIAM Vs. STATE	July 9, 2009
J BANUMATHI Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU	July 7, 2009
J BHASKER Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT	July 9, 2009
J CHRISTY Vs. DISTRICT COLLECTOR TIRUNELVELI	September 8, 2009
J DEIVASIGAMANI Vs. M JAYAKUMAR	April 6, 2009
J DHANALAKSHMI Vs. SOUTH INDIAN BANK LIMITED	July 14, 2009
J EDWARD Vs. A CHELLADURAI	July 6, 2009
J FELIX BALANAYAGAM Vs. STATE OF TAMIL NADU	December 15, 2009
J FINNY JEFFERSON Vs. S PONSIRO BELLA; SAM SOBI; SEHARI AND SAROJI ALBER	August 25, 2009
J GEORGE Vs. DIRECTORATE OF EMPLOYMENT AND TRAINING CHENNAI	November 18, 2009
J GUNASEKARAN Vs. INSPECTOR GENERAL OF PRISONS	June 24, 2009
J GUNASEKARAN Vs. INSPECTOR GENERAL OF PRISONS	July 29, 2009
J H ALUMINIUM PRIVATE LIMITED Vs. STATE OF TAMIL NADU	December 14, 2009
J JAYALALITHAA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX CENTRAL CIRCLE	January 20, 2009
J JAYALALITHAA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX	January 21, 2009
J JAYANTHI Vs. UNION TERRITORY OF PONDICHERRY	December 16, 2009
J JOSEPHINE Vs. P SUBRAMANIAN	September 8, 2009
J K SHIVAGANESH Vs. UNION OF INDIA	December 1, 2009
J KUPPUSWAMY Vs. TAMIL NADU ELECTRICITY BOARD	October 19, 2009
J LAKSHMI PRIYA Vs. KRISHNAKUMAR	February 17, 2009
J LALITHA Vs. STATE OF TAMILNADU	September 30, 2009
J LOGANATHAN Vs. UNION OF INDIA	July 31, 2009
J M ARUMUGAM Vs. STATE	April 28, 2009
J M COMBINES A REGISTERED PARTNERSHIP FIRM Vs. NAVODAYA MASS ENTERTAINMENT LTD	September 1, 2009
J M JACQUELINE MALEY Vs. UNION OF INDIA	August 4, 2009
J MARIA ANTONYSAMY Vs. SUPERINTENDENT OF POLICE	June 9, 2009
J MARIADOSS Vs. STATE OF TAMILNADU	July 14, 2009
J MIRACLINE Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	July 30, 2009
J MOHAN Vs. N SARAVANAKUMAR	November 6, 2009
J MUMTAJ BEGAM Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI	November 3, 2009
J NIRMAL KUMAR Vs. S ESWARI AMMAL	January 20, 2009
J PUGALENDHI Vs. EXECUTIVE OFFICER	February 26, 2009
J RAJASEKARAN Vs. DISTRICT REVENUE OFFICER OFFICE OF THE COLLECTORATE MADURAI	November 24, 2009
J RAJENDRAN Vs. CHIEF ENGINEER HIGHWAYS RURAL WORKS	June 22, 2009
J RAMA RAO Vs. UNION OF INDIA	April 30, 2009
J SAI MANOHAR Vs. PREM SHANKAR SHUKLA	October 5, 2009
J SAMSATH BEEVI Vs. PUNJAB NATIONAL BANK MYLAPORE BRANCH	September 14, 2009
J SANTHANAKRISHNAN Vs. V K HARISHANKAR	November 30, 2009
J SANTHANAKRISHNAN Vs. V K HARISHANKAR	December 30, 2009
J SATHIYA VIJAYAN Vs. SECRETARY SELECTION COMMITTEE	April 1, 2009
J SELVARAJ Vs. UNION OF INDIA	April 30, 2009
J SHAKILA BANU Vs. M MOHAMMED RAFI	June 24, 2009
J SHANTHI Vs. COLLECTOR KANCHEEPURAM DISTRICT	December 3, 2009
J SRINIVASAN Vs. S VENKATARAMAN ALIAS BALAJI	October 5, 2009
J THANGARAJ Vs. CHRIST LUTHERAN CENTENARY CHURCH KRISHNAGIRI	February 10, 2009
J THILAGAVATHI Vs. M RAJKUMAR	January 28, 2009
J THOMPSON THANGARAJ Vs. STATE OF TAMIL NADU	July 16, 2009
J VAITHILINGAM Vs. A MURUGESAN	March 19, 2009
J VIMALA Vs. STATE OF TAMILNADU	August 7, 2009
J. PONNUTHAI Vs. THE SENIOR BRANCH MANAGER	July 9, 2009
JADESAMY Vs. STATE	September 14, 2009
JAGADEESAN Vs. STATE	December 19, 2009
JAGADEESAN MUDALIAR Vs. ASSISTANT COMMISSIONER H R AND C E DEPARTMENT	September 1, 2009
JAGADEESWARAN TEXTILES P LTD Vs. COMMERCIAL TAX OFFICER UDUMALPET NORTH UDUMALPET DISTRICT	October 20, 2009
JAGADEESWARI Vs. K C BALASUBRAMANIAN	April 3, 2009
JAGANATHAN Vs. KRISHNASAMY	January 12, 2009
JAGANATHAN Vs. ARUN	November 26, 2009
JAIN HOUSING AND CONSTRUCTIONS LIMITED Vs. V. RAMAIAH AND CITY LAND CORPORATION	January 22, 2009
JAIN SILKS Vs. INSURANCE OMBUDSMAN	November 9, 2009
JAINAP NISHA Vs. STATE	October 30, 2009
JAISANKAR Vs. RAMADEVI	July 20, 2009
JAMBU RAGHAVAN AND CO PVT LTD Vs. STATE OF TAMIL NADU	April 15, 2009
JAMEELA BI AMMAL Vs. GOVERNMENT OF TAMIL NADU	April 15, 2009
JAMES JEYACHANDRAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION	November 19, 2009
JAMILAN Vs. COMMISSIONER OF POLICE	June 23, 2009
JANAB HAJI K B NAWABJAN Vs. S S CONSTRUCTIONS	January 21, 2009
JANAKI Vs. S DESIGAN	September 29, 2009
JANAKIAMMAL CHARITABLE TRUST Vs. PANKAJ KUMAR BANSHAL THE DISTRICT COLLECTOR TIRUVALLUR DISTRICT	September 16, 2009
JANARTHANAN M D S ASST MEDICAL OFFICER PRIMARY HEALTH CENTRE VADUGANTHANGAL VELLORE DISTRICT Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPT FORT ST GEORGE	January 28, 2009
JAVIDULLAHKHAN Vs. S M SUKUMAR	March 30, 2009
JAWAHAR KHALIFULLA Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS MADRAS	July 9, 2009
JAY ENGINEERING WORK Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	April 27, 2009
JAYA MURUGESAN Vs. RANJITHAM AMMAL	April 3, 2009
JAYAGOPI ALIAS GOPI Vs. STATE OF TAMIL NADU	February 25, 2009
JAYAKUMAR Vs. STATE OF TAMIL NADU	January 27, 2009
JAYAKUMAR Vs. COMMISSIONER OF FISHERIES COMMISSIONER OFFICE	December 9, 2009
JAYALAKSHMI Vs. GOVERNMENT OF TAMIL NADU	August 26, 2009
JAYALAKSHMI Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT COLLECTORATE BUILDINGS DHARMAPURI	July 29, 2009
JAYALAKSHMI BRICK INDUSTRIES Vs. SPECIAL COMMISSIONER AND SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU	August 7, 2009
JAYAM Vs. SUGUMARI	February 16, 2009
JAYAMANI Vs. RANCHITHAM ALIAS ARULMANI	January 7, 2009
JAYANTHI KUMARI Vs. UNION OF INDIA	December 11, 2009
JAYAPAL Vs. STATE	August 25, 2009
JAYAPRAKASH Vs. SENTHIL KUMAR	January 29, 2009
JAYARAM PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX CHENNAI	November 10, 2009
JAYARAM REDDY Vs. MUNIAMMAL ALIAS KOMALAMMAL	January 21, 2009
JAYARAMA GOUNDER Vs. NEELA	March 23, 2009
JAYARAMAN Vs. GNANASOUNARY	March 2, 2009
JAYARAMAN Vs. LIMICHAND	January 7, 2009
JAYARAMAN Vs. PANEERSELVAM	January 7, 2009
JAYARAMAN Vs. G NAVANEETHAKANNAN	January 9, 2009
JAYAVELU Vs. STATE	October 1, 2009
JEETENDRA KUMAR Vs. UNION OF INDIA	April 1, 2009
JEEVA Vs. STATE	October 26, 2009
JEEVA ALIAS JEEVARATHINAM Vs. STATE	December 11, 2009
JEEVARATHINAM Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY	December 17, 2009
JEEVATARHINAM Vs. MARIMUTHU	October 1, 2009
JENEFA PAUL Vs. STATE	March 26, 2009
JENIFFAR Vs. STATE	December 16, 2009
JEROME DAVID Vs. LETTISHIYA	September 14, 2009
JESUDURAI Vs. STATE	June 16, 2009
JEYABALAN Vs. VIRUMANDI	September 15, 2009
JEYABALAN Vs. LAKSHMI AMMAL	April 16, 2009
JEYARAJ NADAR Vs. SPECIAL TAHSILDAR (LAND ACQUISITION)	April 17, 2009
JEYARAMAN Vs. SUTHANTIRAVALLI	July 29, 2009
JIMMY THOMAS PAUL Vs. MANAGEMENT OF VINAYAKA MISSIONS KIRUPANANDA VARIYAR MEDICAL COLLEGE	August 12, 2009
JOGAPPA Vs. STATE	July 13, 2009
JOHN BOSCO Vs. VARGHESE	November 6, 2009
JOHN C CHRISTIAN Vs. R ADHIKESAVAN	July 30, 2009
JOHN JAYAPRAKASHAN Vs. S.V. RAJENDRAN	July 6, 2009
JOHN R Vs. GENERAL SUPRITENDENT CHRISTIAN MEDICAL COLLEGE AND HOSPITAL	October 14, 2009
JOINT ELECTRICITY REGULATORY COMMISSION Vs. UNION OF INDIA	December 14, 2009
JONES Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION CHEPAUK	August 25, 2009
JOSE UKKURU Vs. SOUTHERN IRON AND STEEL COMPANY REP BY ITS MANAGER, P BOOPALAN S/O M PERIASAMY	March 31, 2009
JOSEPH NADAR Vs. VICTOR SUVISESHA MUTHU	January 22, 2009
JOTHI Vs. PALANI	October 21, 2009
JOTHI Vs. K K P CREDITS P LTD	February 19, 2009
JOTHI CHEMICALS Vs. STATE OF TAMIL NADU	April 8, 2009
JOTHI LAKSHMI Vs. UNION OF INDIA	November 9, 2009
JOTHI RAMALINGAM Vs. M N SIVAGNANA PRAKASAM	December 19, 2009
JUBEDHA BI Vs. DISTRICT COLLECTOR	April 2, 2009
JUNIOR ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. L PREMCHANDRAN	September 3, 2009
JUPITER JEWEL TECH Vs. AUTHORISED OFFICER INDIAN OVERSEASE BANK	August 10, 2009
JYOTHIAMMAL Vs. JAYAPAL	February 18, 2009
JYOTI TEXTILE DYEING AND PRINTING WORKS Vs. B N CHANDRA AND CO	July 7, 2009
K A AROKKIAM Vs. DINDIGUL MUNICIPALITY	December 14, 2009
K A CHINNAPPA UDAYAR Vs. K KARUPPU UDAYAR	November 27, 2009
K A GURUSAMY Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CEMENT CORPORATION LTD	October 20, 2009
K A JAGANATHAN Vs. S SHANJU	December 9, 2009
K A KHALEEL AHMED TIRUPATTUR Vs. STATE OF TAMIL NADU	March 25, 2009
K A RAVINDRAN Vs. DISTRICT COLLECTOR NORTH ARCOT AMBEDKAR DISTRICT VELLORE N A A DISTRICT	December 17, 2009
K AJAY KUMAR GOSH Vs. TRIBUNAL FOR CO-OPERATIVE CASES DISTRICT JUDGE OF KANYAKUMARI DISTRICT	April 8, 2009
K ALAGAR Vs. M I KUMARAN AND OTHDERS	July 21, 2009
K ALAMELU Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	October 7, 2009
K AMARNATH Vs. VARDHINI AMARNATH	July 6, 2009
K AMSAVENI Vs. STATE OF TAMIL NADU	November 30, 2009
K ANBU Vs. DISTRICT EDUCATIONAL OFFICER THIRUPPATHUR	June 30, 2009
K ANNADURAI Vs. CHIEF ENGINEER AGRICULTURAL ENGINEERING DEPARTMENT	August 6, 2009
K ANNAMALAI Vs. SUPERINTENDENT OF POLICE	December 17, 2009
K ANNAMALAI Vs. SUPERINTENDENT OF POLICE THIRUVANNAMALAI	December 11, 2009
K ANTHONYSWAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME POLICE-II DEPARTMENT	July 28, 2009
K ARTHANARI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	August 25, 2009
K ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU	September 15, 2009
K ARUMUGAM Vs. DISTRICT COLLECTOR NOON-MEAL VELLORE DISTRICT	December 18, 2009
K ARUMUGAM Vs. SPECIAL TAHSILDAR	April 27, 2009
K ARUNACHALAM Vs. U DURAIKANNU	April 6, 2009
K B VISWANATHAN Vs. COMMISSIONER AND ESTATE OFFICER	October 26, 2009
K BALAIYAN Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING	June 16, 2009
K BALAKRISHNAN Vs. GOVERNMENT OF TAMILNADU	March 31, 2009
K BALAKRISHNAN Vs. SECRETARY PAPANASAM LABOUR WELFARE ASSOCIATION	July 31, 2009
K BALARAMA DAS Vs. K RAMA DAS	April 9, 2009
K BALARAMAN Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED	November 24, 2009
K BALASUBRAMANIAM Vs. SECRETARY	April 1, 2009
K BALASUBRAMANIAN Vs. COMMISSIONER CORPORATION OF CHENNAI	November 20, 2009
K BALASUBRAMANIAN Vs. S PALANIKUMAR	January 19, 2009
K BALASUBRAMANIAN Vs. K SRINIVASAN	April 29, 2009
K BALU Vs. COMMISSIONER OF POLICE; INSPECTOR OF POLICE; R KRISHNAVENI AND; KARTHIKEYAN	April 8, 2009
K BANUMATHI Vs. R SAKKUBAI	April 27, 2009
K BASKARAN Vs. DIRECTOR GENERAL OF POLICE	March 24, 2009
K BASKARAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD	November 2, 2009
K C ANANTHAMMAL Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	November 17, 2009
K C DIVAKARAN Vs. UNION OF INDIA	May 14, 2009
K C EKANATHAN Vs. E PUSHPALATHA	February 10, 2009
K C MURUGESAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	December 23, 2009
K C PADMAJA Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS OFFICE OF THE DIRECTOR OF GOVERNMENT EXAMINATIONS	June 8, 2009
K C PALANISAMY MANAGING DIRECTOR CHERAN HOLDING PRIVATE LIMITED Vs. ADDITIONAL SUPERINTENDENT OF POLICE	July 30, 2009
K C VENKATACHALAM Vs. GOPAL	July 16, 2009
K CHANDRAHASAN Vs. DIRECTOR OF MEDICAL EDUCATION	September 30, 2009
K CHANDRAN Vs. SIRIYA PUSHPAM	February 11, 2009
K CHITRA Vs. SECRETARY EDUCATION DEPARTMENT, GOVERNMENT OF TAMIL NADU; DIRECTOR OF ELEMENTARY EDUCATION; DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ASSISTANT ELEMENTARY EDUCATION OFFICER	June 15, 2009
K DAMODARAN Vs. PRESIDING OFFICER LABOUR COURT	December 21, 2009
K DAMODARAN Vs. COMMISSIONER HR AND CE ADMINISTRATION MADRAS	August 14, 2009
K DANAPACKIAM Vs. SECRETARY GOVERNMENT OF TAMIL NADU	April 24, 2009
K DEIVASAGAYAM Vs. ST JOSEPH CHARITY TRUS	April 30, 2009
K DEVAKI Vs. SUPERINTENDENT CENTRAL PRISON	June 9, 2009
K DEVI Vs. M ANJANEYULU	August 31, 2009
K DHANDAPANI Vs. STATE	July 8, 2009
K DHARMARAJ Vs. STATE	August 28, 2009
K DHILIP SINGH Vs. SUPERINTENDENT OF POLICE	July 15, 2009
K DURAISAMY Vs. S VELMURUGAN	October 19, 2009
K EASWARAMOORTHY Vs. E THILAGAMANI	July 28, 2009
K ESWARAN Vs. K M MURUGESAN	August 7, 2009
K FAROOK MOHAMMED Vs. STATE OF TAMIL NADU	June 11, 2009
K G HAREEM Vs. UNION OF INDIA	April 3, 2009
K GANESAN Vs. MANAGEMENT DE AMBEDKAR TRANSPORT CORPORATION LTD	January 19, 2009
K GANGADHARAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	February 3, 2009
K GIRIJA ALIAS SHANMUGAVALLI Vs. S DAKSHINAMOORTHY	February 13, 2009
K GOVINDAN Vs. STATE OF TAMIL NADU	March 13, 2009
K GOVINDARAJ Vs. DEPUTY INSPECTOR GENERAL OF POLICE	July 3, 2009
K GOVINDHAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	June 9, 2009
K H RAFIA Vs. M MURUGAN	November 12, 2009
K I M SAJJDEEN Vs. A 1254 THENI CO-OPERATIVE SALE SOCIETY LIMITED	February 25, 2009
K J DURAISAMY Vs. O M PANDURANGAN	February 10, 2009
K J PRAKASH KUMAR Vs. RASHEEDA YASIN	February 10, 2009
K JAGADAMBAL Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT	November 18, 2009
K JAYAKUMAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES KILPAUK	November 4, 2009
K JAYALAKSHMI Vs. GOVERNMENT OF TAMIL NADU	February 2, 2009
K JAYARAJ Vs. G EVA MARY ELEZABETH	July 27, 2009
K JAYARAMAN Vs. K RADHAKRISHNAN	September 29, 2009
K JAYARAMAN Vs. JAMAL MOHAMMED	October 12, 2009
K JAYARAMAN Vs. STATE	February 4, 2009
K JEGADEESHKUMAR Vs. INSPECTOR OF POLICE S S COLONY	February 19, 2009
K JEYAKUMAR THANASING Vs. SUPERINTENDING ENGINEER (H) NABARD, SUPERINTENDING ENGINEER (HIGHWAYS)	August 24, 2009
K JEYASEELAN Vs. SECRETARY TO GOVT OF TAMIL NADU SCHOOL EDUCATION DEPT	June 15, 2009
K JOTHI Vs. D PREMA	August 11, 2009
K K KAMALA BAI Vs. STATE OF TAMILNADU	November 4, 2009
K K MANI Vs. STATE	July 1, 2009
K K POONGODI Vs. BHARAT PETROLEUM CORPORATION LTD	January 23, 2009
K K RAMALINGAM Vs. K GOVINDASAMY	November 13, 2009
K K SARAVANAKUMAR Vs. SARAVANAN	July 7, 2009
K KALIAKOTTUDAYAM Vs. RAJENDRAN	June 30, 2009
K KALYANA SUNDARAM Vs. COMMISSIONER MAILADUTHURAI MUNICIPALITY	September 9, 2009
K KALYANASUNDARAM Vs. P KALISWARI	September 3, 2009
K KALYANASUNDARAM Vs. P KALISWARI	September 30, 2009
K KAMALA Vs. M PARIMALA	April 28, 2009
K KAMARAJ Vs. VALARMATHI	February 27, 2009
K KANAGARAJ Vs. DIRECTOR OF TOWN PANCHAYATS KURALAGAM	October 14, 2009
K KANDASAMI Vs. EXECUTIVE OFFICER VETTAIKKARANPUTUR TOWN PANCHAYAT DISTRICT	July 14, 2009
K KANDASAMY Vs. PRESIDENT KANNAMPALAYAM TOWN PANCHAYAT	August 21, 2009
K KANDASAMY Vs. DISTRICT COLLECTOR RAMNAD	September 29, 2009
K KANNAIAH Vs. COMMISSIONER AND SECRETARY GOVERNMENT OF TAMILNADU-PWD FORT ST GEORGE	September 30, 2009
K KANNAN Vs. SUPERINTENDENT OF POLICE	September 11, 2009
K KANNAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	July 8, 2009
K KANNAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN LAND TAX	December 2, 2009
K KANNAN KRISHNASAMY Vs. ROHINI METALS	October 23, 2009
K KARTHIKEYAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	December 18, 2009
K KARTHIKEYAN Vs. S MOHAN	January 9, 2009
K KARUNANIDHI Vs. GOVERNMENT OF TAMIL NADU	September 30, 2009
K KARUNTHAMALAI Vs. DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT	October 28, 2009
K KARUPAIAH Vs. COMMISSIONER AND SECRETARY	October 5, 2009
K KARUPAIAH Vs. COMMISSIONER AND SECRETARY GOVERNMENT OF TAMIL NADU	October 5, 2009
K KARUPANNASAMY Vs. N VENKATACHALAM	August 6, 2009
K KARUPPIAH Vs. B KUBENDRAN	January 19, 2009
K KRISHNAKUMAR ALIAS KUMAR Vs. SASIKALA ALIASKALA K	July 3, 2009
K KRISHNAN Vs. SUPERINTENDENT OF POLICE	July 15, 2009
K KRISHNAN Vs. SEKAR	August 26, 2009
K KRISHNASAMY Vs. DIRECTOR OF COLLEGIATE EDUCATION	June 9, 2009
K KUMAR Vs. POOMANI	October 28, 2009
K KURALARASAN Vs. SECRETARY TO GOVERNMENT	July 23, 2009
K KURALARASAN Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT SECRETARIAT	September 30, 2009
K LAKSHMI Vs. INSPECTOR OF POLICE	March 16, 2009
K LAKSHMIAMMAL Vs. M P NAVEEN KUMAR	November 30, 2009
K LAKSHUMANAPERUMAL Vs. SARDHAR SHERIFF	April 22, 2009
K LOGACHANDRAN Vs. DISTRICT COLLECTOR	March 4, 2009
K LOGANATHAN Vs. DIRECTOR OF RURAL DEVELOPMENT	June 9, 2009
K M ABDUL JAFFAR Vs. DISTRICT COLLECTOR TIRUNELVELI &	November 16, 2009
K M ABDUL RAHIM AND A MUMTAZ BEGUM Vs. S DABRIGE	April 8, 2009
K M ELUMALAI Vs. SUPERINTENDENT OF PRISONS CENTRAL PRISON-II	October 8, 2009
K M JALALUDEEN Vs. TAMIL NADU WAKF BOARD	February 12, 2009
K M KRISHNAN ALIAS PONNUVEL Vs. R SUBBARAYAN	June 22, 2009
K M MOHAMMED ALI CLERK DOCK LABOUR BOARD Vs. CHAIRMAN DOCK LABOUR BOARD	October 30, 2009
K M MULCHANDANI Vs. N THIRUMURTHY FOOD INSPECTOR UDHAGAMANDALAM	October 1, 2009
K M PONNUSAMY Vs. DISTRICT COLLECTOR SALEM	November 19, 2009
K M RAMASAMY Vs. DIRECTOR OF LOCAL FUND AUDIT	August 18, 2009
K M SELVAMANI Vs. S NATARAJAN	January 22, 2009
K M TAJUDDIN ALIAS K SURAJ Vs. SHAKIRA PARVEEN	July 15, 2009
K MADHAVARAMANJUAM Vs. G RAJESWARI	January 21, 2009
K MAHALINGAM Vs. DIRECTOR OF SCHOOL EDUCATION	October 1, 2009
K MAHALINGAM Vs. STATE	April 16, 2009
K MAHAMUNI Vs. STATE	September 17, 2009
K MAHESH Vs. JAYAPRIYA FINANCIERS	March 31, 2009
K MAKUDAMUDI Vs. STATE	July 30, 2009
K MANIAMMA Vs. S V GOVINDARAJU	July 17, 2009
K MARIMUTHU Vs. GOVERNMENT OF TAMIL NADU	October 15, 2009
K MARUTHAMUTHU Vs. DISTRICT COLLECTOR OFFICE OF THE COLLECTOR	August 4, 2009
K MATHIALAGAN Vs. TAMILNADU COOPERATIVE MILK PRODUCERS FEDERATION LIMITED	April 18, 2009
K MATHIVAHAN Vs. SURIYAKUMAR	July 24, 2009
K MATHIYAZHAGAN Vs. CHAIRMAN COMMON CADRE AUTHORITY JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	November 5, 2009
K MAVALAPPAN Vs. COLLECTOR COIMBATORE DISTRICT COIMBATORE	October 1, 2009
K MEIYAPPAN Vs. ASSISTANT ELEMENTARY EDUCATION OFFICER	June 11, 2009
K MOHAMED JASHAHAN Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING	June 17, 2009
K MOHAMMED ISMAIL Vs. COMMISSIONER KANCHEEPURAM MUNICIPALITY ANNAI INDIRAGANDHI SALAI KANCHEEPURAM	November 9, 2009
K MOHAN Vs. CHENNAI PORT TRUST	December 1, 2009
K MUNIAPPAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	November 6, 2009
K MUNUSAMY Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	July 15, 2009
K MURUGA SELVAN Vs. SECRETARY TAMIL NADU PUBLIC SERVICES COMMISSION	October 6, 2009
K MURUGAIYAN Vs. CHIEF EDUCATIONAL OFFICER O/O THE CHIEF EDUCATIONAL OFFICER THANJAVUR DISTRICT	March 23, 2009
K MURUGAN Vs. STATE OF TAMIL NADU	August 4, 2009
K MURUGESAN Vs. D PARAMASIVAM	March 6, 2009
K MURUGESAN Vs. E ULAGANATHAN	April 1, 2009
K MUTHUKANNU Vs. COMMISSIONER OF POLICE AND INSPECTOR OF POLICE, TRAFFIC	March 5, 2009
K MUTHULAKSHMI Vs. PRINCIPAL SECRETARY AND DIRECTOR OF INDIAN MEDICINE AND HOMOEOPATHY OFFICE OF THE SPECIAL COMMISSIONER OF INDIAN MEDICINE AND HOMOEOPATHY	August 14, 2009
K MUTHUSAMY Vs. RAJAMMAL	February 19, 2009
K MUTHUSWAMY Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION	October 7, 2009
K N ASOKAN Vs. PRESINDING OFFICE LABOUR COURT	September 16, 2009
K N KITTUSAMY Vs. K P SUBRAMANIAM	December 2, 2009
K N KUNDASAMY GOUNDER Vs. P DHAMODHARAN	August 14, 2009
K N PALANI Vs. K DURAISAMY ALIAS KUPPAN	November 18, 2009
K N PARVATHY Vs. P V N SWMAY	January 22, 2009
K NAGAJOTHI Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT	April 20, 2009
K NAGARAJAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	October 12, 2009
K NAGARANI Vs. DIRECTOR OF SCHOOL EDUCATION; DISTRICT EDUCATIONAL OFFICER; SECRETARY AND CORRESPONDENT, P T LEE CHENGALVARAYA NAICKER HIGH SCHOOL; D PUSHPA	June 22, 2009
K NALLIAPPAN Vs. COMMISSIONER	December 23, 2009
K NAVARATHANA GANESH Vs. STATE	December 8, 2009
K NAVEEN CHANDAR Vs. CANARA BANK	July 30, 2009
K NEELAMBAL Vs. SOLAMAN REDDY	July 8, 2009
K NIYAYATHIPATHI Vs. TAMIL NADU TRANSPORT CORPORATION	August 6, 2009
K P K VIJAY BAALAJI Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	November 27, 2009
K P KARUPANNAN Vs. COMMISSIONER OF TECHNICAL EDUCATION AND CHENNAI	August 7, 2009
K P MADHAVAN Vs. K P ANANDAN	December 9, 2009
K P PADMAVATHY Vs. N VARADARAJAN	January 27, 2009
K P TEXTILES DISTRICT Vs. TAMIL NADU ELECTRICITY BOARD	September 18, 2009
K P VENKATACHALAPATHI Vs. THEIVATHA	February 19, 2009
K PADMAVATHY Vs. STATE	November 5, 2009
K PALANI Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN LAND TAX	December 2, 2009
K PALANI Vs. DISTRICT TREASURY OFFICER MADURAI	September 10, 2009
K PALANISWAMY Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA DIVISIONAL OFFICE	April 3, 2009
K PALANIVEL Vs. A SIVASUBRAMANIAM	February 18, 2009
K PALANIVELU Vs. STATE	August 28, 2009
K PANDARINATHAN Vs. SRI KUMARANS STORES	October 6, 2009
K PANDI Vs. STATE	September 30, 2009
K PANDURANGAN Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU	September 18, 2009
K PANEENDRA Vs. PREMA	October 24, 2009
K PANNEERSELVAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD	October 12, 2009
K PARTHASARATHY Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVLOPMENT AUTHORITY	September 17, 2009
K PAULRAJ Vs. SUPRINTENDENT OF POLICE	August 17, 2009
K PAZHLANIVELU Vs. PREMA	April 6, 2009
K PERISAMY GOUNDER Vs. KOTHARI INDUSTRIAL CORPORATION LTD	December 22, 2009
K PERUMAL Vs. JOINT DIRECTOR VALUATION	July 10, 2009
K PONNAMMAL Vs. A LOGANATHAN	July 23, 2009
K PONNUKUTTAN Vs. MANAGEMENT OF M/S THAKKAR BAPA VIDYALAYA	March 3, 2009
K PONSINGH Vs. CENTRAL REGISTRAR OF CO OPERATIVE SOCIETIES NEW DELHI	November 17, 2009
K POONGODI Vs. STATE	August 5, 2009
K PRADEEP Vs. S GOPAL	October 27, 2009
K PRAKASAM Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH AND FAMILY WELFARE	June 26, 2009
K PREMALATHA Vs. KUMARAPANDIAN	June 30, 2009
K R GURUSAMY Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS TEYNAMPET	July 2, 2009
K R JAWAHAR Vs. ACCOUNTANT GENERAL	April 21, 2009
K R RACICHANDRAN MANAGER AND NOMINEE VIRUDHUNAGAR Vs. STATE GOVERNMENT OF TAMILNADU AUTHORIZEE JOINT DIRECTOR P F A	August 7, 2009
K R RAJENDRAN Vs. SPECIAL OFFICER	November 6, 2009
K R RAMASWAMY Vs. STATE	April 30, 2009
K R SARAVANAN Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING	June 17, 2009
K R SASIKUMAR Vs. M VELU	November 24, 2009
K R SURESH BABU Vs. S VADIVELU	September 1, 2009
K RAGHU Vs. STATE	July 8, 2009
K RAGHURAMAN Vs. CHITTIMA	July 1, 2009
K RAHEJA UNIVERSAL PVT LTD Vs. LLM APPLIANCES PVT LTD	November 5, 2009
K RAJA Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL	April 18, 2009
K RAJAMANICKAM Vs. STATE OF TAMIL NADU	October 23, 2009
K RAJAMOHAMMED Vs. STATE OF TAMIL NADU	December 21, 2009
K RAJAN Vs. K JAGADHEESWARI	March 17, 2009
K RAJENDRAN Vs. PRESIDING OFFICER LABOUR COURT VELLORE	November 17, 2009
K RAJENDRAN Vs. STATE OF TAMIL NADU	July 6, 2009
K RAJESH Vs. GOVERNMENT OF TAMIL NADU	February 5, 2009
K RAJESWARA RAO Vs. P SUNITHA	June 18, 2009
K RAJU Vs. TAMILNADU STATE TRANSPORT CORPORATION SALEM LTD	December 7, 2009
K RAMACHANDARAN Vs. MAYICKANNU	April 13, 2009
K RAMACHANDRA NAIDU Vs. DISTRICT COLLECTOR	July 7, 2009
K RAMAIAH Vs. R SUDHKHARA NAIDU	October 28, 2009
K RAMAKRISHNAN Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT	December 15, 2009
K RAMALINGAM Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF LOCAL ADMINISTRATION	November 18, 2009
K RAMALINGAM Vs. SUPERINTENDENT OF POLICE	April 20, 2009
K RAMAN Vs. GOVERNMENT OF TAMILNADU	July 22, 2009
K RAMANATHAN Vs. GOVT OF TAMIL NADU	April 6, 2009
K RAMASELVAM Vs. INDIAN OVERSEAS BANK	July 29, 2009
K RANGANATHAN Vs. ULAGESAN	December 2, 2009
K RATHINASAMY PATHAR Vs. P SADASIVAM	April 20, 2009
K RAVI Vs. STATE	June 18, 2009
K RAVI Vs. CHIEF SECRETARY TO GOVERNMENT CHENNAI	December 15, 2009
K RAVICHANDRAN Vs. STATE	June 26, 2009
K RAVICHANDRAN Vs. EXECUTIVE ENGINEER OANDM TAMILNADU ELECTRICITY BOARD	April 3, 2009
K RAYAR Vs. B MAGESHWARI	October 9, 2009
K REENA Vs. DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE AND; INSPECTOR OF POLICE	April 6, 2009
K RUKMANI DIED BY L R Vs. ADIKESAVAN DIED &	August 4, 2009
K S ILLANGOVAN Vs. HIGH COURT OF JUDICATURE AT MADRAS	September 9, 2009
K S MYTHEEN Vs. CORPORATION OF CHENNAI	August 12, 2009
K S PUGAZHENDHI Vs. DISTRICT COLLECTOR VELLORE	November 18, 2009
K S SHANMUGAM Vs. SECRETARY TO GOVERNMENT P AND AR DEPARTMENT	April 6, 2009
K S SUBRAMANIAN Vs. BADRU JEBHAN WAQF ALAL AULAD TRUST	January 27, 2009
K S UDAYAKUMAR Vs. STATE OF TAMIL NADU	November 5, 2009
K S UMA Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPT	August 20, 2009
K S VARATHARASAN Vs. STATE OF TAMIL NADU	August 14, 2009
K S VENKATACHALAM Vs. HIGH COURT OF JUDICATURE AT MADRAS	August 25, 2009
K SADASIVAM Vs. ADDITIONAL REGISTRAR CO-OPERATIVE SOCIETIES CHENNAI	November 19, 2009
K SAKTHIVEL Vs. STATE OF TAMILNADU	December 11, 2009
K SAMPORNAM Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICE	November 20, 2009
K SANKAR Vs. STATE	January 7, 2009
K SANKARALINGAM Vs. STATE OF TAMIL NADU	August 20, 2009
K SARASWATHI Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT CHENNAI	November 18, 2009
K SARAVANA PERUMAL Vs. INSPECTOR GENERAL OF REGISTRATION	December 4, 2009
K SARAVANAKUMAR Vs. DHINAMALAR	April 9, 2009
K SARAVANAN Vs. M CHITRA	January 1, 2009
K SAROJA Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT	August 4, 2009
K SATHAR ALIAS IRUSA GOUNDER Vs. DISTRICT COLLECTOR COLLECTORATE DISTRICT	October 22, 2009
K SATHISH Vs. DEAN AND PRINCIPAL A C T COLLEGE OF ENGINEERING AND TECHNOLOGY	August 5, 2009
K SATYANARAYANA RAJU Vs. SOUTHERN RAILWAYS	December 8, 2009
K SATYANARAYANAN Vs. STATE OF TAMIL NADU	September 17, 2009
K SEKAR Vs. V DEVAKI	July 27, 2009
K SELVA BHARATHI Vs. REVENUE DIVISIONAL OFFICER	July 15, 2009
K SELVARAJ Vs. SECRETARY TO GOVERNMENT, HOME (POLICE V) DEPARTMENT, DIRECTOR GENERAL OF POLICE	July 24, 2009
K SHAJAHAN Vs. SUBRAMANI GOUNDER	June 19, 2009
K SHAJI KUMAR Vs. STATE	November 10, 2009
K SHANMUGASUNDARAM Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES HOUSING	November 24, 2009
K SHANMUGAVEL MUDALIAR Vs. COMMISSIONER HR AND CE A NUNGAMBAKKAM	May 12, 2009
K SHANMUGHA GANDHI Vs. K VENUGOPAL	February 12, 2009
K SHANTHA Vs. SECRETARY TO GOVERNMENT FOOD COOPERATIVE AND CONSUMER PROTECTION DEPARTMENT	July 9, 2009
K SHOUKATH ALI Vs. K L KIRUBAKARAN	April 3, 2009
K SIVACHALAM Vs. SUBBANNA GOUNDER	February 26, 2009
K SIVAKAMI Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT CHENNAI	November 4, 2009
K SIVALINGAM Vs. AMSA	December 16, 2009
K SIVAM Vs. CHIEF ENGINEER	April 29, 2009
K SIVARAJ Vs. STATE	January 29, 2009
K SIVASANKARAN Vs. SUPERINTENDENT OF POLICE	December 22, 2009
K SREEKUMAR Vs. B ANWAR	August 17, 2009
K SREERAMULU Vs. UNION OF INDIA	July 13, 2009
K SRINAATH Vs. INSPECTOR OF LABOUR	August 28, 2009
K SRINIVASAN Vs. DEPUTY SUPRINTENDENT OF POLICE	July 22, 2009
K SRINIVASAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY MC III DEPARTMENT	December 3, 2009
K SRINIVASAN Vs. G KUPPUSAMY NAIDU MEMORIAL	September 14, 2009
K SUBBIAH PANDIAN Vs. ASSISTANT DIRECTOR OF PANCHAYAT	July 31, 2009
K SUBBURATHINAM Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER	December 23, 2009
K SUBRAMANI Vs. DISTRICT COLLECTOR SALEM	December 9, 2009
K SUBRAMANIAM Vs. R K ANGAPPAN	January 21, 2009
K SUBRAMANIAM Vs. S RAJA	March 14, 2009
K SUBRAMANIAN Vs. RAMACHANDRA NAIDU	October 20, 2009
K SUDALAI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU TRANSPORT DEPARTMENT; GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD (MADURAI DIVISION) AND DISTRICT EMPLOYMENT OFFICER	February 9, 2009
K SUMATHI Vs. STATE LEVEL CO ORDINATOR INDIAN OIL CORPORATION LIMITED	November 24, 2009
K SUNDARAM Vs. SPECIAL OFFICER SALEM COOPERATIVE SUGAR MILLS LTD	November 19, 2009
K SUNDARAM Vs. VANAN ALIAS TAMILVANAN ALIAS RAJI	April 24, 2009
K SUNDARAPANDIYAN Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT	December 19, 2009
K SUNDARARAJAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	November 25, 2009
K SUNDARARAJAN Vs. R CHELLAMUTHU	July 1, 2009
K SUNDARI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF ELECTRICITY AND; CHAIRMAN, TAMIL NADU ELECTRICITY BOARD	April 15, 2009
K SUNTHANTHIRAM Vs. V MURUGESAN	November 6, 2009
K SURESH Vs. R DEVADOSS	March 3, 2009
K SURIYAMURTHI; K SHANMUGAM; K RENGARAJ, G CHELLAMUTHU Vs. S AROCKIYAMERY BY POWER AGENT A CHARLES	August 20, 2009
K T SURESH Vs. INDUMATHI RAMANATHAN W/O RANGANATHAN	October 6, 2009
K TAMIL SELVI Vs. DIRECTOR OF SOCIAL WELFARE CHEPAUK	October 13, 2009
K TAMILARASAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE, THIRUCHIRAPPALLI RANGE; DIRECTOR GENERAL OF POLICE, DGP OFFICE	September 15, 2009
K THANGAMARI Vs. STATE OF TAMIAL NADU	August 28, 2009
K THANGAPPA PILLAI Vs. ARULMIGHU SRINIVASA DEVASTHANAM	December 16, 2009
K THANGARAJ Vs. STATE OF TAMILNADU REP BY ITS SECRETARY, ANIMAL HUSBANDRY AND FISHERIES DEPARTMENT AND DIRECTOR OF VETERINARY SERVICES	June 30, 2009
K THAYARAMMAL Vs. S MURALI	April 3, 2009
K THILAGAVATHY Vs. V PURUSHOTHAMAN	June 16, 2009
K THIRIPURASUNDARAMBAL Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ERODE	November 5, 2009
K THIRUPATHI Vs. GOVT OF TAMIL NADU	November 5, 2009
K TULASI Vs. SANKARANARAYANAN	March 11, 2009
K UMA Vs. UNION OF INDIA	January 28, 2009
K UMASANKAR Vs. SURYAKALA	June 19, 2009
K V CHAKRAVARTHY Vs. STATE OF TAMIL NADU	January 9, 2009
K V GOPALASAMY Vs. K C CHANDRASEKARAN	August 4, 2009
K V LAKSHMI RAJYAM Vs. COMMISSIONER OF TREASURIES AND ACCOUNTS CHENNAI	October 15, 2009
K V MAYIL Vs. DISTRICT COLLECTOR COIMBATORE	November 4, 2009
K V NATARAJAN Vs. K V ANANTHARAJ	April 30, 2009
K V PALANIVEL AND JAY YES FABRICS REPRESENTED BY ITS PROPRIETOR, A JAYARAJ Vs. SOUTH INDIAN BANK LTD REPRESENTED BY ITS CHIEF MANAGER, R VIJAYAKUMAR	June 17, 2009
K V RAMASAMY Vs. K V RAHGAVAN	August 4, 2009
K V RAMASAMY Vs. SUPERINTENDENT OF POLICE	September 9, 2009
K V S PALANIVEL Vs. DISTRICT COLLECTOR PUDUKOTTAI	September 16, 2009
K V S PANIKUMAR Vs. GOVERNMENT OF TAMIL NADU	December 7, 2009
K V SHANTHI PARAMAKUDI Vs. ASSISTANT DIRECTOR OF	November 26, 2009
K V V CONSTRUCTIONS Vs. SUPERINTENDING ENGINEER PUBLIC WORKS DEPARTMENTAL TAMIRABARANI BASIN CIRCLE WATER RESOURCE ORGANISATION TIRUNELVELI 2	November 16, 2009
K VADIVEL ALAGAN Vs. GOVERNMENT OF TAMIL NADU	July 22, 2009
K VAIRAMUTHU Vs. THIRUMAYAM RURAL ELECTRIC CO-OPERATIVE SOCIETY LTD	September 17, 2009
K VEERABADRAN Vs. K VENUGOPAL	July 23, 2009
K VEERAMANI Vs. RANI	August 4, 2009
K VEERAPPA GOUNDER Vs. PUSHPATHAL	January 20, 2009
K VEERAVIJAYAN Vs. SECRETARY TAMIL NADU ENGINEERING ADMISSIONS ANNA UNIVERSITY GUINDY	August 5, 2009
K VELLINGIRI Vs. ABDUL NAZER MAHDANI	December 8, 2009
K VELLINGIRI Vs. S A BASHA	December 18, 2009
K VELLINGIRI Vs. ABDUL NAZER MAHDANI	December 18, 2009
K VENDABAI Vs. DISTRICTR ADI DRAVIDAR WELFARE OFFICER VELLORE DISTRICT	November 18, 2009
K VENKATARAJ Vs. OOTACAMUND MUNICIPALITY	February 9, 2009
K VENUGOPAL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	June 25, 2009
K VETRI SELVI Vs. ASST DIRECTOR OF TOWN PANCHAYATS	November 23, 2009
K VIJAYAKUMAR Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD	July 7, 2009
K VIJHAY SAAI Vs. STATE OF TAMIL NADU	December 16, 2009
K VIMAL RAJ Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER AND THE MANAGER (MARKETING AND SERVICES), K K NAGAR DIVISION, TAMIL NADU HOUSING BOARD	August 10, 2009
K VINOTH KUMAR Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION KILPAUK	November 18, 2009
K VINYAKAMURTHY Vs. UNION OF INDIA	October 5, 2009
K VISWANATHAN Vs. SIVAMALAR	August 31, 2009
K ZEAWDEEN Vs. D PORTRAMARAI KANNAN	August 5, 2009
K. INDRAMOORTHY Vs. MANAGING DIRECTOR, TAMILNADU NEWSPRINT AND PAPERS LIMITED,	April 22, 2009
K.M. MUTHIAH AMBALAM Vs. M. MUTHIAH	June 25, 2009
K.P. SELVAM Vs. THE SUPERINTENDING ENGINEER	April 17, 2009
K.R.R. TRADERS Vs. COMMERCIAL TAX OFFICER (CT)	November 18, 2009
K.S. PALANISAMY Vs. RAMASAMY	January 22, 2009
K.V. SUBRAMANIAM Vs. NAGALAKSHMI, KUNJAMMAL (DIED) AND ORS.	January 12, 2009
KA MANSHOOR Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA	November 24, 2009
KAALVAITHURAI KUDISAI VAZH MAKKAL POTHUNALA SANGAM Vs. GOVERNMENT OF TAMIL NADU	October 26, 2009
KABALI ALIAS GUNASEKARAN Vs. STATE	June 10, 2009
KABULATH BEEVI (DECEASED) Vs. MUTHATHAL	January 7, 2009
KADAMANIAN ALIAS MANIKANDAN Vs. STATE	November 17, 2009
KAILAS NIVRUTTI SHINDE Vs. UNION OF INDIA	June 23, 2009
KAJA MOHIDEEN Vs. TAMILNADU MERCANTILE BANK LIMITED	August 12, 2009
KAJA MOHINDEEN Vs. RAJENDRAN	November 24, 2009
KALA ALIAS CHANDRAKALA Vs. STATE	June 24, 2009
KALA ALIAS SASIKALA Vs. T SASHINDRAKUMAR	June 19, 2009
KALA W/O THANGAMANI Vs. COMMISSIONER OF POLICE; SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, TAMIL NADU GOVERNMENT AND; INSPECTOR OF POLICE	March 25, 2009
KALAI ARULMOZHI DEVI Vs. NEW INDIA ASSURANCE CO LTD	March 17, 2009
KALAIMAGAL KALVI NILAYAM MANAGING COMMITTEE Vs. GOVERNMENT OF TAMIL NADU	November 27, 2009
KALAIMAGAL RECREATION CLUB Vs. THE COMMISSIONER OF POLICE	April 27, 2009
KALAIVANI ALIAS DEVASENA Vs. J RAMU	December 3, 2009
KALAIVANI COLLEGE OF EDUCATION K P P EDUCATION TRUST Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION SOUTH REGIONAL COMMITTEE	June 29, 2009
KALAIYARASI Vs. STATE	April 13, 2009
KALASH PROPERTIES PVT LTD Vs. LILLY PUSHPAM	August 26, 2009
KALEESWARI REFINERY PVT LTD Vs. GENERAL SECRETARY CHENNAI EXPORT PROCESSING ZONE GENERAL WORKERS UNION	November 11, 2009
KALIAMMAL Vs. P MARIMUTHU	January 19, 2009
KALIANNAN Vs. RAJINI JEYAN	July 3, 2009
KALIAPERUMAL Vs. KANDASAMY PADAYACHI	January 22, 2009
KALIAPERUMAL Vs. PARASURAMAN	October 21, 2009
KALIAPERUMAL ALIAS PERUMAL Vs. K RAMESH	August 4, 2009
KALIDAS DIRECTOR KAVERI ENGINEERING INDUSTRIES LTD Vs. INDUSTRIAL RECONSTRUCTION BANK OF INDIA	August 14, 2009
KALIDASS Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	April 3, 2009
KALIMATH SAHADIYA Vs. STATE OF TAMIL NADU AND OTHERS	January 20, 2009
KALIMUTHU Vs. SARASWATHY	July 30, 2009
KALISWARI FIRE WORKS Vs. COMMERCIAL TAX OFFICER	April 3, 2009
KALIYAMBAL Vs. PADMINI ALIAS GANDHIMATHI	January 20, 2009
KALIYAMOORTHY Vs. SAMIDURAI	December 15, 2009
KALLARAM Vs. STATE REP BY THE SUB-INSPECTOR OF POLICE	April 3, 2009
KALYANARAMAN Vs. K.S. JANAKIRAMAN	August 24, 2009
KALYANI Vs. GIRIJA	November 13, 2009
KALYANI RAGUNATH Vs. K MUTHURAMALINGAM	October 30, 2009
KAMAL BASHA Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 20, 2009
KAMALA Vs. STATE BY	January 6, 2009
KAMALA Vs. HEADMASTER PANCHAYAT UNION ELEMENTARY SCHOOL SINGAPERUMAL KOIL KANCHEEPURAM DISTRICT	July 6, 2009
KAMALA MENON COCHRAN Vs. K P RAMACHANDRA MENON	August 18, 2009
KAMALAM Vs. RUKMANI	November 3, 2009
KAMALAMMAL Vs. GIRIJA	November 13, 2009
KAMALAMMAL Vs. COLLECTOR OF THIRUVAROOR DISTRICT THIRUVAROOR	December 15, 2009
KAMARAJ COLLEGE TUTICORIN Vs. DIRECTOR OF COLLEGE EDUCATION	December 9, 2009
KAMARAJ MEMORIAL HIGHER SECONDARY SCHOOL PANTHALUVILAI Vs. GOVERNMENT OF TAMILNADU	August 4, 2009
KAMATCHIAMMAL Vs. DISTRICT REVENUE OFFICER	November 5, 2009
KANAGAMMAL Vs. THEATRE ABIRAMI PARTNERSHIP CONCERN THROUGH	July 20, 2009
KANAGASABAI Vs. STATE	June 10, 2009
KANAGAVALLI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH	October 27, 2009
KANAKA Vs. LAKSHMI	December 16, 2009
KANAKADHARA SPINNING MILLS P LTD Vs. REGISTRAR BOARD FOR INDUSTRIAL FINANCIAL RECONSTRUCTION B I F R	July 23, 2009
KANCHANAA HOTELS PRIVATE LIMITED Vs. CHAIRMAN AND MANAGING DIRECTOR, STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED; DEPUTY GENERAL MANAGER (F AND R-I) STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED	December 18, 2009
KANCHI BAKERS AND SWEETS Vs. ASSISTANT COMMISSIONER	January 28, 2009
KANDAN Vs. STATE	November 5, 2009
KANDASAMY THIRUKOIL THIRUPORUR Vs. M SELVARAJ	December 30, 2009
KANGARAJ ALIAS DURAISAMY ALIAS GANESH Vs. STATE	July 23, 2009
KANGEYAM CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. A P POOJAMANI	June 19, 2009
KANHIRANDI ABDUL AZEEZ Vs. K M ABDUL GAFOOR	January 7, 2009
KANNAGI Vs. STATE	July 28, 2009
KANNAMMAL Vs. VEMBANA GOUNDER	January 28, 2009
KANNAN Vs. STATE	April 9, 2009
KANNAN Vs. DISTRICT COLLECTOR VELLORE	August 26, 2009
KANNAN Vs. STATE	October 5, 2009
KANNAN Vs. SIDDIQUE	January 21, 2009
KANNAN Vs. UMA alias UMA MAHESWARI	November 25, 2009
KANNAN ALIAS KITHIYON ALEXANDER Vs. STATE	July 3, 2009
KANNAPIRAN STEEL RE-ROLLING MILLS Vs. DEPUTY COMMERCIAL TAX OFFICER	June 17, 2009
KANNAPPAN ALIAS SWAMINATHAN Vs. STATE	November 17, 2009
KANNIAH Vs. INSPECTOR OF POLICE	December 21, 2009
KARAMBAKKUDI CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. ASSISTANT COMMISSIONER OF LABOUR KAJAMALAI COLONY MANNARPURAM	December 16, 2009
KARIKALAN ALIAS HARI Vs. STATE	June 23, 2009
KARMEGAM THEATRE Vs. SECRETARY TO GOVERNMENT	April 13, 2009
KARNAL ALIAS SANJEEVIMUTHU Vs. STATE	November 26, 2009
KARPAGAM Vs. E PURUSHOTHAMAN	December 7, 2009
KARTAR AGRO INDUSTRIES Vs. VISHAL AGRICULTURAL WORKS	November 25, 2009
KARTHA OF HUF SUBRAMANIAM Vs. KARUPPANNA GOUNDER	January 22, 2009
KARTHIC Vs. STATE	October 24, 2009
KARTHICK ALIAS KARTHIGEYAN Vs. STATE	October 13, 2009
KARTHIK Vs. STATE INSPECTOR OF POLICE INSPECTOR OF POLICE ERODE	November 12, 2009
KARTHIK ALIAS KARTHI Vs. STATE	November 25, 2009
KARTHIKEYAN Vs. R VASANTH	July 20, 2009
KARTHIKEYAN Vs. STATE OF TAMIL NADU	October 6, 2009
KARUNA STEEL ROLLING MILLS Vs. DESIGNATED AUTHORITY, NAMELY, JOINT COMMISSIONER OF COMMERCIAL TAXES AND ORS.	February 19, 2009
KARUNAKARAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (LAW AND ORDER)-F DEPARTMENT, GOVERNMENT OF TAMIL NADU; THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR; THE SUPERINTENDENT OF PRISON, MADURAI CENTRAL PRISON AND; THE SECRETARY, ADVISORY BOARD	April 6, 2009
KARUPAYEE Vs. STATE OF TAMIL NADU	June 9, 2009
KARUPIAH Vs. THE DISTRICT COLLECTOR	August 20, 2009
KARUPPANNA GOUNDER; THANGAVEL; SELVARAJ; NATESAN Vs. P NALLUSAMY	July 22, 2009
KARUPPAYEE Vs. AYEE AMMAL	January 6, 2009
KARUPPIAH Vs. STATE	September 17, 2009
KARUPPIAH alias MIYA MIYA Vs. STATE	January 30, 2009
KARUPPUSAMY Vs. RANGASAMY	October 21, 2009
KASILINGAM Vs. DISTRICT COLLECTOR PUDUKKOTTAI	November 5, 2009
KASILINGAM Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY	April 28, 2009
KASTHURI Vs. BHASKAR	September 30, 2009
KASTHURI Vs. DISTRICT COLLECTOR	January 6, 2009
KASTURI RADHKRISHNAN Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD	April 8, 2009
KATHIKKAL TEA PLANTATIONS Vs. STATE BANK OF INDIA	July 30, 2009
KATHIRAVAN Vs. STATE	October 5, 2009
KATHIRVELU Vs. STATE	December 4, 2009
KATTABOMMAN TRANSPORT CORPORATION LIMITED Vs. Y RAJAIAN	August 31, 2009
KAVERI FEEDS PROPRIETRESS V SUSEELA Vs. SECRETARY SALES TAX APPELLATE TRIBUNAL	June 12, 2009
KAVERI GAS POWER LIMITED Vs. SRI KADERI AMBAL MILLS LIMITED	July 14, 2009
KAVERIS BIO PROTEINS PRIVATE LTD Vs. RESERVE BANK OF INDIA	November 19, 2009
KAVITHA Vs. STATE	July 7, 2009
KAVITHA ALIAS VENKATALAKSHMI Vs. STATE	September 16, 2009
KELAMBAKKAM VILLAGE PANCHAYAT Vs. COLLECTOR KANCHEEPURAM	November 23, 2009
KENNEDY AND PUSHPA LALITHA Vs. RUSSEL RAJ AND GOPALAN	March 26, 2009
KENNEDY TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION	July 20, 2009
KESAMUTHU Vs. ANBALAGAN	March 26, 2009
KESAVAN Vs. SEETHALAKSHMI	March 18, 2009
KETHARIGNANAM Vs. N SASIKUMAR	December 30, 2009
KHADER BATCHA Vs. NAJINI BEGUM	November 10, 2009
KHAJA MOHAMMED NOORUDDIN Vs. KHAJA MOHAMMED FASIUDDIN	July 30, 2009
KIRLOSKAR CONSTRUCTION AND ENGINEER LTD., REP BY ITS CO., SECRETARY, S. UMASHANKAR Vs. FAST TRACK ASSOCIATES	July 22, 2009
KIRUBANANDAM Vs. STATE	November 9, 2009
KOKILA KALIAMOORTHY Vs. K MANI	December 15, 2009
KOLANDAISAMY Vs. SOUNDIRARAJAN	November 6, 2009
KOLANJIAMMAL Vs. REVENUE DIVISIONAL OFFICER	August 7, 2009
KOMBAIYA Vs. STATE	November 13, 2009
KONE ELEVATOR INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 28, 2009
KONGARAR SPINNERS P LTD Vs. COMMERCIAL TAX OFFICER	July 9, 2009
KOOTHAPPARKARAI AND OTHERS Vs. R.M.S. MEIAPPAN AND ANOTHER	April 16, 2009
KOSALAIRAMAN Vs. BALACHANDRAN	August 7, 2009
KOTAICHAMY Vs. SARAVANAN	April 3, 2009
KOTAK MAHINDRA BANK LTD Vs. KOTHARI INDUSTRIAL CORPORATION LTD	April 8, 2009
KOTAK MAHINDRA BANK LTD. Vs. SUBHIKSHA TRADING SERVICES LTD.	August 28, 2009
KOTHANDAM Vs. MURUGESAN	January 12, 2009
KOTHANDARAMA NAIDU Vs. VASANTHA	March 5, 2009
KOTHARI INDUSTRIAL CORPORATION LTD Vs. KOTAK MAHINDRA BANK LTD	July 10, 2009
KOTTESWARI AMMAL Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION WORKS MADRAS CITY	August 5, 2009
KOUSALYA Vs. A P MANI	April 2, 2009
KRISHNA GOPAL AGARWAL Vs. STATE	November 3, 2009
KRISHNA PONNUSWAMY Vs. K DAVID ANNA DURAI	August 11, 2009
KRISHNA REFINERIES Vs. ASSISTANT REGIONAL DIRECTOR SUB REGIONAL OFFICE	March 17, 2009
KRISHNA SAMY Vs. C R SUKUMARAN	November 17, 2009
KRISHNAMMAL Vs. STATE OF TAMIL NADU	January 19, 2009
KRISHNAMMAL Vs. VENKATRAYALU NAIDU	January 20, 2009
KRISHNAMOORTHY Vs. SIVAKUMAR	June 15, 2009
KRISHNAN Vs. T SASIDEVI	February 16, 2009
KRISHNAN Vs. JOINT COMMISSIONER OF POLICE	December 17, 2009
KRISHNAN K G Vs. INDIAN OVERSEAS BANK	October 26, 2009
KRISHNAN PILLAI Vs. CHELLATHAMMAL	July 3, 2009
KRISHNARAJ Vs. STATE	July 28, 2009
KRISHNASAMY Vs. PALANIAPPAN	February 13, 2009
KRISHNASWAMY GOUNDER Vs. MUTHUSAMY	November 16, 2009
KRISHNMOORTHY Vs. S KARUPPANNAN	September 9, 2009
KRISHNVENIAMMAL Vs. ASST COMMISSIONER LAND REFORMS	July 29, 2009
KRITHIKA FINANCE Vs. R ELANGOVAN	September 30, 2009
KRUPPA GOUNDER Vs. KUPPUSAMY	March 5, 2009
KUMAR Vs. MUTHU	February 19, 2009
KUMAR Vs. STATE OF TAMILNADU	January 23, 2009
KUMAR Vs. A RAMACHANDRAN	November 12, 2009
KUMAR Vs. STATE	December 8, 2009
KUMAR @ PULI KUMAR Vs. STATE BY INSPECTOR OF POLICE	July 15, 2009
KUMAR ALIAS PULI KUMAR Vs. STATE	July 15, 2009
KUMARAGURU Vs. STATE	April 1, 2009
KUMARAN Vs. STATE OF TAMIL NADU	August 3, 2009
KUMARAVEL Vs. STATE	April 30, 2009
KUMARAVEL Vs. NAINA MOHAMMED	November 6, 2009
KUMARESAN Vs. STATE	November 11, 2009
KUMUDAVALLI Vs. SARANGAPANI	January 23, 2009
KUMUTHA Vs. KANDASAMY	April 3, 2009
KUNDHAVI Vs. T J POLLO	August 25, 2009
KUNJUMON ALIAS KUNJAN Vs. COMMISSIONER OF POLICE	September 15, 2009
KUPPAL Vs. SUPERINTENDENT OF POLICE	August 6, 2009
KUPPAN Vs. STATE	April 22, 2009
KUPPAN Vs. MUNIAMMAL	December 8, 2009
KUPPASAMY MUDALIAR Vs. GOVINDRAJ ASARI	August 24, 2009
KUPPU CHETTIAR Vs. ARULMIGHU RENUGAMBAL KOIL TRUST	November 12, 2009
KUPPUSAMY Vs. ARULMIGU PUTHU MARIAMMAN KOIL	December 23, 2009
KUPPUSAMY G Vs. R P F COMMISSIONER TIRUCHIRAPALLI	December 14, 2009
KURSHED SHARFUDEEN Vs. IBP COMPANY LIMITED	April 24, 2009
KUTTAPPAN ALIAS PRADEEP Vs. STATE	December 11, 2009
L A JANARDHANAM Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES TIRUPATHUR	December 4, 2009
L AMEER Vs. ASSISTANT SETTLEMENT OFFICER	December 23, 2009
L AND T LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER COMMERCIAL TAXES DEPARTMENT	August 7, 2009
L ANNAPOORNA Vs. SECRETARY FOR EDUCATION GOVERNMENT OF PONDICHERRY	April 20, 2009
L BHAVANIBAI Vs. DIRECTOR OF SCHOOL EDUCATION	September 29, 2009
L GAUTHAMCHAND JAIN Vs. SRISHTI ESTATES AND INVESTMENTS PRIVATE LTD	January 19, 2009
L GOPAL Vs. STATE OF TAMIL NADU	October 12, 2009
L JADHAM Vs. UNION OF INDIA	April 30, 2009
L JEYAM Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD, K PUDUR, ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD	September 8, 2009
L LAKSHMANAN Vs. PUSHPA	November 6, 2009
L LAKSHMANAN CHAIRMAN AND MANAGING DIRECTOR Vs. G JAYAPALAN	August 6, 2009
L MANICKAVASAGAM Vs. TAMIL NADU ELECTRICITY BOARD	December 4, 2009
L MOOLCHAND Vs. V RAJU	February 19, 2009
L MURTHY Vs. DIRECTOR GENERAL OF POLICE MYLAPORE	December 10, 2009
L N RAJAGOPALAN Vs. STATE	August 10, 2009
L NATARAJAN Vs. STATE	October 13, 2009
L PERIASAMY Vs. SPARSH COMMUNICATIONS LTD	March 23, 2009
L PERUMAL CHETTY Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION	March 14, 2009
L PUSHPALINGAM Vs. R ARUMUGAM	March 30, 2009
L R M KUPPUSAMY Vs. SPECIAL TAHSILDAR ADW TIRUPATTUR VELLORE DISTRICT	July 27, 2009
L S D RAJENDRAN Vs. STATE OF TAMIL NADU	November 5, 2009
L SANTHOSH KUMAR Vs. MANAGER INDIAN BANK KURINCHIPPADI BRANCH	June 11, 2009
L SANTHOSHKUMAR Vs. MANAGER INDIAN BANK KURINCHIPPADI BRANCH CUDDALORE DISTRICT	July 30, 2009
L SELVA Vs. ASOKAN	July 3, 2009
L SELVA Vs. ASOKAN	July 2, 2009
L SHYAM Vs. COMMISSIONER OF POLICE	August 19, 2009
L SIVALINGAM Vs. S K MARIAPPAN	January 7, 2009
L SUBRAMANIAM Vs. DIRECTOR OF SCHOOL EDUCATION	June 11, 2009
L VIJAYAKUMAR Vs. STATE	October 5, 2009
L YUVARAJ Vs. KIRUBAARANI ALIAS AMBIGA DEVI	August 31, 2009
L YUVARAJ Vs. KIRUBAARANI DEVI	February 27, 2009
LA VALLIAPPAN Vs. P SUBRAMANNIAN	October 28, 2009
LAITY ASSOCIATION OF CIS Vs. EXECUTIVE COMMITTEE OF SYNOD CHURCH OF SOUTH INDIA	June 22, 2009
LAITY ASSOCIATION OF CSI- MADRAS DIOCESE Vs. RT REV DR V DEVASAGAYAM	August 19, 2009
LAKSHMANAN Vs. STATE OF TAMIL NADU	April 6, 2009
LAKSHMANAN Vs. STATE	January 7, 2009
LAKSHMANAN Vs. SANGEETHA	October 12, 2009
LAKSHMANAN Vs. STATE	December 8, 2009
LAKSHMI Vs. S NATARAJAN	November 16, 2009
LAKSHMI Vs. PERUMAL	March 2, 2009
LAKSHMI Vs. RAMAN	March 19, 2009
LAKSHMI Vs. SAMINATHAN	April 20, 2009
LAKSHMI GOLD KHAZAANAA Vs. B KISHORE JAIN	August 21, 2009
LAKSHMI MILLS CO LTD Vs. R RAMAJAAM	August 31, 2009
LAKSHMI SAROJA Vs. SALEM MUSLIM BURIAL GROUND PROTECTION COMMITTEE	August 6, 2009
LAKSHMI SUNDAR Vs. STATE OF TAMIL NADU	November 9, 2009
LAKSHMI TRADING CO Vs. JOINT COMMISSIONER CT	November 3, 2009
LAKSHMI TRADING CO Vs. JOINT COMMISSIONER	December 3, 2009
LAL ALIAS LAWRANCE Vs. STATE	October 9, 2009
LALCH Vs. PURUSHOTHAM MUNDRA	January 19, 2009
LALITHA DEVI, R ELLAPPAN; HANDLOOM EXPORT PROMOTION COUNCIL EMPLOYEES UNION REP BY ITS PRESIDENT Vs. DEPUTY COMMISSIONER OF CONCILIATION, MANAGEMENT OF HANDLOOM EXPORT PROMOTION COUNCIL REP BY ITS EXECUTIVE DIRECTOR	July 15, 2009
LALITHA JAIN Vs. K DHANASEKAR	August 4, 2009
LALU T BANSALI Vs. STATE	July 9, 2009
LAND ACQUISITION AND SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE HOUSING SCHEME Vs. MARIMUTHU	October 8, 2009
LAND ACQUISITION AND SPECIAL TAHSILDAR DHARMAPURI Vs. KANNAMMAL DHARMAPURI	October 8, 2009
LAND ACQUISITION OFFICER ADI DRAVIDAR WELFARE SPL TAHSILDAR TINDIVANAM Vs. SAMINATHAN	November 25, 2009
LAND ACQUISITION OFFICER AND REFERRING OFFICER ADW TIRUPATTUR Vs. PALANISAMY	April 24, 2009
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION Vs. E CHITRA LEKHA	August 7, 2009
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR ADW Vs. SUBRAMANIAM	July 6, 2009
LAND ACQUISITION OFFICER AND THE SPECIAL TAHSILDAR ADW TIRUTTANI Vs. SUBRAMANIAM	August 6, 2009
LAND ACQUISITION OFFICER SPECIAL TAHSILDAR Vs. RADHAKRISHNAN CHETTY	December 23, 2009
LAND ACQUISITION OFFICER-CUM-SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. T VISWANATHAN	December 10, 2009
LANDIS GYR LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	October 22, 2009
LARSEN AND TOUBRO LIMITED ECC DIVISION CHENNAI Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA NEW DELHI AND	April 24, 2009
LAVANYA PROPERTY DEVELOPERS PRIVATE LTD BY ITS MANAGING DIRECTOR, N A VARATHARAAJAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX; COMMISSIONER OF INCOME TAX (APPEALS); DEPUTY COMMISSIONER OF INCOME TAX; BRANCH MANAGER, CANARA BANK, RAILWAY JUNCTION BRANCH	September 3, 2009
LAWRANCE Vs. STATE REP BY THE INSPECTOR OF POLICE	September 14, 2009
LAXMI KHADI NIKETAN Vs. T K PALANISAMY	August 4, 2009
LEELA LAWRANCE Vs. P SESHAN	August 4, 2009
LEELAVATHI Vs. SRI VENKATESWARA FINANCE	April 1, 2009
LENA FINANCE BY ITS PARTNERS (ALAGAPPA CHETTIAR, VEERANAN, VALLIAMMAI ACHI, DEIVANAI) ALL REPRESENTED BY THEIR POWER AGENT, S P LAKSHMANAN Vs. R M KANDASAMY	August 21, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. INSURANCE OMBUDSMAN OFFICE	November 11, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. S ANUSUYA BAI	December 7, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. S ANUSUYA BAI	December 17, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. INSURANCE OMBUDSMAN OFFICE OF THE INSURANCE OMBUDSMAN	June 8, 2009
LINGA JYOTHI Vs. SECRETARY TO GOVERNMENT COOPERATIION FOOD AND CONSUMER PROTECTION DEPT	July 9, 2009
LIVING MEDIA INDIA LTD Vs. UNION OF INDIA	June 16, 2009
LLOYD INSULATIONS INDIA LIMITED Vs. JOINT COMMISSIONER CT CHENNAI	November 24, 2009
LODD SURENDARDAS Vs. LODD NARENDRADAS	June 16, 2009
LOGANATHAN Vs. NAVANEETHAM	June 16, 2009
LOGANATHAN Vs. USHA	July 28, 2009
LOORTHUMARY Vs. K K BALASUBRAMANIAM	April 6, 2009
LOVELY C KRISHNA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	April 30, 2009
LOYOLA TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING	June 11, 2009
M A AMANULLAH Vs. FATHIMA FAREEDUNISSA	December 10, 2009
M A ASHARAFF ALI Vs. SECRETARY TO GOVERNMENT	September 30, 2009
M A BANUMOORTHI Vs. DIRECTOR OF SCHOOL EDUCATION	October 30, 2009
M A MEERAN Vs. GOVERNMENT OF TAMIL NADU	June 23, 2009
M A MOHAMED SYED Vs. A K RAHAMAN	April 16, 2009
M A MOHAMMED IBRAHIM Vs. SECRETARY TO GOVERNMENT LAW	June 12, 2009
M A PERIYANAYAGAM Vs. GOVERNMENT OF TAMIL NADU	April 2, 2009
M A RAVIVARMA Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	September 18, 2009
M A RAVIVARMA Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION	September 18, 2009
M A VADAMALAI RAJU Vs. GENERAL INSURANCE EMPLOYEES UNION	January 21, 2009
M ABDUL MUTHALIP Vs. M SAMSUDEEN	June 18, 2009
M ABDUL RAJAK Vs. MANAGEMENT PANDYAN GRAMA BANK	April 13, 2009
M ABDUL RAZAK Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	June 29, 2009
M ABDUL SALAM Vs. CHAIRMAN TEACHER RECRUITMENT BOARD	June 11, 2009
M ABI ALIAS ABIMANNAN PRAGASH Vs. STATE	September 17, 2009
M AGATHIYAN Vs. CHIEF EDUCATIONAL OFFICER	June 11, 2009
M AHAMAD BASHA Vs. DIRECTOR RURAL DEVELOPMENT DEPARTMENT	July 7, 2009
M ALEX PRABU @ PRABU Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	April 3, 2009
M ALWAR Vs. HINDUSTAN PETROLEUM CORPORATION LTD	July 28, 2009
M AMIRTHAM Vs. N VENUGOPAL	August 14, 2009
M AMMASAIAPPAN Vs. PUSHPAVATHI	January 27, 2009
M ANANDAN Vs. C RAMALINGAM	July 28, 2009
M ANANDHAN Vs. SECRETARY HOME TRANSPORT III DEPARTMENT	April 6, 2009
M ANANTHAN Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	December 4, 2009
M ANBUCHEZHIAN Vs. HEADMASTER GOVERNMENT BOYS HIGHER SECONDARY SCHOOL	August 12, 2009
M ANGUSAMY Vs. STATE OF TAMILNADU	September 9, 2009
M ANNAI MUTHU Vs. STATE OF TAMIL NADU	January 9, 2009
M ANOOP Vs. STATE OF TAMILNADU	September 15, 2009
M ANTONYSAMY Vs. TAMIL NADU CEMENTS CORPORATION LTD	November 11, 2009
M APPUKUTTAN Vs. SUPERINTENDENT OF POLICE TIRUNELVELI	December 18, 2009
M ARJUNAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES NILGIRIS	November 20, 2009
M ARUMUGAM Vs. DISTRICT COLLECTOR	July 6, 2009
M ARUMUGHAM Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED	October 5, 2009
M ASAITHAMBI Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	July 6, 2009
M ASHOKAN Vs. M DHANASEKARA PANDIAN DIED	May 12, 2009
M ATHIMOOLAM Vs. JOINT DIRECTOR, SURVEY, SETTLEMENT AND LAND REFORMS; ASSISTANT DIRECTOR, LAND SURVEY AND RECORDS; INSPECTOR OF SURVEY, KANCHEEPURAM COLLECTORATE; TAHSILDAR	September 30, 2009
M ATHIMOOLAM Vs. JOINT DIRECTOR SURVEY SETTLEMENT AND LAND REFORMS	September 30, 2009
M AYYANAR Vs. STATE OF TAMILNADU	September 30, 2009
M AZARIAH Vs. T D SUNDARAVARATHAN	December 19, 2009
M AZARIAH Vs. T D SUNDARAVARATHAN	November 19, 2009
M AZHAGAIYA Vs. STATE OF TAMIL NADU	April 30, 2009
M B MURUGESAN Vs. COMMISSIONER TUTICORIN MUNICIPALITY	April 27, 2009
M B SUBRAMANIAM Vs. A RAMASAMY GOUNDER	April 16, 2009
M BABU Vs. DEPUTY INSPECTOR GENERAL OF POLICE	October 1, 2009
M BAKTHAVATCHALAM Vs. PRESIDING OFFICER LABOUR COURT	October 23, 2009
M BALAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	January 9, 2009
M BALASUBRAMANI Vs. COMMANDANT OIC RECORDS AD ARTY RECORDS ADGM CENTRE	January 19, 2009
M BALASUNDARAM Vs. GOVERNMENT OF TAMILNADU	December 21, 2009
M BASHEER Vs. SECRETARY TO GOVT LABOUR AND EMPLOYMENT DEPARTMENT	June 9, 2009
M BOOMINATHAN Vs. RETURNING OFFICER FOR THE 144 MADURAI EAST ASSEMBLY CONSTITUENCY/ASSISTANT COMMISSIONER	February 5, 2009
M BOOPALA MURALIDHARAN Vs. TAMIL NADU ELECTRICITY BOARD	December 15, 2009
M BOOPATHY Vs. DIRECTOR GENERAL OF POLICE	July 13, 2009
M BOSE Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS CHENDNAI	November 5, 2009
M C JAYASINGH Vs. MISHRA DHATU NIGAM LIMITED	April 29, 2009
M C SIVAGAMUI Vs. M C KUPPUSAMY	April 16, 2009
M CHANDRAMOHAN Vs. SECRETARY TO GOVERNMENT HOME TRANSPORT II DEPARTMENT FORT ST GEORGE	July 15, 2009
M CHINNAPPAN Vs. P SHANMUGAM	April 20, 2009
M CHINNAPPANDY Vs. COMMISSIONER AND DIRECTOR MOST BACKWARD CLASS AND DENOTIFIED COMMUNITIES	June 15, 2009
M CHINNASAMY Vs. A SURESH	December 14, 2009
M CHINNUSAMY Vs. N CHINNUSAMY	December 14, 2009
M CHINTAMANI Vs. SECRETARY TO THE GOVERNMENT PUBLIC HEALTH DEPARTMENT SECRETARIAT	October 23, 2009
M CHOCKALINGAM Vs. PARAMASIVAM	January 28, 2009
M CHOCKALINGAM Vs. SUPERINTENDING ENGINEER VILLUPURAM DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD	January 29, 2009
M CHOKALINGAM Vs. AUTHORISED OFFICER INDIAN BANK	July 30, 2009
M CHRISTU RAJU Vs. MANAGEMENT OF AIR INDIA LTD	December 11, 2009
M D EINSTEEN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	July 17, 2009
M D KUPPUSAMY Vs. SUPERINTENDENT OF POLICE	October 7, 2009
M D RAJAN Vs. LALAN PRASAD SING ALIAS L P SING	December 15, 2009
M DEIVAMANI Vs. BRANCH MANAGER TAMIL NADU	June 30, 2009
M DEVANATHAN Vs. DIRECTOR OF SCHOOL EDUCATION	September 9, 2009
M DEVARAJ Vs. COLLECTOR OF KANCHEEPURAM	November 13, 2009
M DEVI Vs. STATE OF TAMIL NADU	December 14, 2009
M DHILIPKUMAR Vs. R GOVINDRAJ	September 17, 2009
M DURAI PANDIAN Vs. DIRECTOR GENERAL OF POLICE CHENNAI	December 4, 2009
M DURAIRAJ Vs. JOINT COMMISSIONER OF POLICE	October 13, 2009
M E MOORTHY Vs. DIRECTOR GENERAL OF POLICE	November 24, 2009
M EGAVALLI MAHALINGAM Vs. STATE OF TAMIL NADU	December 1, 2009
M ELANGEERAN Vs. STATE OF TAMIL NADU	July 29, 2009
M ELUMALAI Vs. DEPUTY SUPERINTENDENT OF POLICE	August 28, 2009
M EMELDA JOTHI Vs. M PRABHAKARAN	August 28, 2009
M G FAJYAZ AHMED Vs. TAMIL NADU WAKF BOARD	November 17, 2009
M G KANNAN ALIAS P G S KANNAN B P CHALI GARDENS KURINJI NAGAR Vs. DIRECTOR OF SCHOOL EDUCATION	July 21, 2009
M G R EDUCATIONAL AND RESEARCH INSTITUTE Vs. UNION OF INDIA	August 3, 2009
M G SETHURAJAN Vs. C PARAMASIVAM	February 12, 2009
M G SUNDARESAN Vs. GOVERNMENT OF TAMIL NADU	September 16, 2009
M GANAPATHY Vs. DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYAT	June 12, 2009
M GANDHIDOSS Vs. DEPUTY INSPECTOR GENERAL OF POLICE	September 30, 2009
M GANESAN Vs. MANAGEMENT OF TAMIL NADU ELECTRICITY BOARD	April 16, 2009
M GANESAN Vs. SECRETARY TO GOVT STATE OF TAMIL NADU PERSONNEL AND ADMN REFORMS DEPT	November 5, 2009
M GANESH Vs. COLLECTOR OF CHENNAI	September 30, 2009
M GNANA RAVI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	September 17, 2009
M GNANASAMBANDAM Vs. M RAJA APPAR	February 10, 2009
M GOPAL Vs. TAMIL NADU ELECTRICITY BOARD	February 9, 2009
M GOPAL GOUNDER Vs. SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE SCHEME	January 6, 2009
M GOPALAKRISHNAN Vs. INSPECTOR OF POLICE	August 31, 2009
M GOUTHAM CHAND Vs. STATE OF TAMIL NADU	April 17, 2009
M GUNASUNDARI Vs. BRILLS TRANPORTS	August 21, 2009
M GURUNATHAN Vs. REVENUE DIVISIONAL OFFICER	October 29, 2009
M GURUSAMY Vs. AUTHORISED OFFICER HIEF MANAGER INDIAN BANK	September 1, 2009
M HEMAMALINI Vs. HDFC BANK LIMITED	July 2, 2009
M HUSSAIN ABDUL KHADER Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA	November 10, 2009
M ILAYARAJA Vs. A KUPPUSAMY	October 5, 2009
M INDIRANI Vs. ASSISTANT EXECUTIVE ENGINEER P W D PARAMBIKULAM	December 3, 2009
M ISHA BEGUM Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	October 14, 2009
M J AKBAR Vs. INDIAN INSTITUTE OF TECHNOLOGY	July 16, 2009
M J JANARTHANAN Vs. K A NAGAYASAMY	September 17, 2009
M JAHUBER SATHIK Vs. CHAIRMAN TAMIL NADU UNIFORMED	March 24, 2009
M JANAKIRAMAN Vs. JAGADEESWARI, NARAYANI	July 28, 2009
M JAYAKUMAR Vs. MINOR GEETHA	December 15, 2009
M JAYAKUMAR Vs. VIJAYALAKSHMI	January 28, 2009
M JAYAPRAKASAM Vs. GOVERNMENT OF TAMIL NADU	November 4, 2009
M JAYARAMAN Vs. STATE OF TAMIL NADU	July 16, 2009
M JEBADASS Vs. DISTRICT REVENUE OFFICER MADURAI	November 3, 2009
M JOHN TEDDY Vs. DEPUTY INSPECTOR GENERAL OF POLICE	June 9, 2009
M JOHN VINCENT Vs. INSPECTOR GENERAL OF POLICE	October 19, 2009
M JOSEPH Vs. DIRECTOR OF TECHNICAL EDUCATION ANNA UNIVERSITY CAMPUS GUINDY	June 30, 2009
M JOSEPH FIELD DEMONSTRATION OFFICER O/O THE ASSISTANT DIRECTOR OF HORTICULTURE Vs. ASSISTANT DIRECTOR OF HORTICULTURE O/O THE ASSISTANT DIRECTOR OF HORTICULTURE	October 8, 2009
M JOSEPH RATHINASAMY Vs. COMMISSIONER MADURAI CITY	December 23, 2009
M JOSEPH SAM Vs. DIRECTOR GENERAL OF POLICE	June 9, 2009
M K A K BOWSIYA BEGUM Vs. MARIAM BEEVI AND M K A K SALKA BEEVI	January 22, 2009
M K GANDHESAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOC	April 18, 2009
M K HARIPRASAD SOLE PROPRIETOR YEHEM AGENCY Vs. UMA KESHA	October 5, 2009
M K KANNAIYAN Vs. SAROJA	December 1, 2009
M K LAKSHMANAN Vs. STATE	August 4, 2009
M K MUSTAFA Vs. P G GANGADHARA	November 24, 2009
M K SOWBHAGYAM Vs. WIPRO LTD	August 20, 2009
M KAJA MOHIDEEN Vs. DIRECTOR OF EMPLOYMENT AND TRAINING	July 7, 2009
M KAKKAMMAL Vs. COMMISSIONER OF POLICE	June 12, 2009
M KALAISELVAM Vs. STATE	September 7, 2009
M KALIAMMAL Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	November 6, 2009
M KALIAPERUMAL Vs. CENTRAL INFORMATION COMMISSIONER NEW DELHI	November 18, 2009
M KALIMUTHU Vs. SUPERINTENDENT OF POLICE	November 10, 2009
M KALIMUTHU Vs. SUPERINTENDENT OF POLICE	November 9, 2009
M KALITHAI Vs. STATE OF TAMIL NADU	March 14, 2009
M KAMARAJ Vs. DISTRICT JUDGE	November 9, 2009
M KAMARAJ Vs. LABOUR COURT	December 14, 2009
M KANDAN Vs. PRINCIPAL DISTRICT JUDGE	July 23, 2009
M KANDASAMY Vs. STATE OF TAMIL NADU	July 9, 2009
M KANDASAMY Vs. DIVISIONAL FOREST OFFICER RURAL FUELWOOD DIVISION KRISHNAGIRI	August 19, 2009
M KANNAN Vs. STATE OF TAMIL NADU	September 30, 2009
M KANNAN Vs. SECRETARY DIRECTORATE OF MEDICAL EDUCATION KILPAUK	July 7, 2009
M KANNAN Vs. COMMISSIONER KANCHEEPURAM MUNICIPALITY KANCHEEPURAM	March 24, 2009
M KARTHIKA Vs. R MANOHAR	April 23, 2009
M KARTHIKEYAN Vs. FOOD INSPECTOR VELLORE DISTRICT	July 24, 2009
M KARTHIKEYAN Vs. COMMISSIONER, SOCIAL WELFARE DEPARTMENT; DIRECTOR GENERAL OF POLICE, CBCID; SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE	August 31, 2009
M KARUNAKARAN Vs. V PERIASAMY	August 27, 2009
M KARUNANIDHI Vs. SEETHALAKSHMI	January 19, 2009
M KARUPPANASAMY Vs. VENKATACHALAM CHETTIAR	July 3, 2009
M KARUPPIAH Vs. SECRETARY TO GOVERNMENT OF TAMILNADU, RURAL DEVELOPMENT (E2) DEPARTMENT; DISTRICT REVENUE OFFICER; TAHSILDAR	April 28, 2009
M KARUPPIAH S/O MUTHU Vs. THE STATE REPRESENTED BY, THE INSPECTOR OF POLICE; THE SUPERINTENDENT OF POLICE AND JOTHI W/O KARUPPIAH	June 15, 2009
M KATHAVARAYAN Vs. UNION OF INDIA	March 26, 2009
M KESAVALU Vs. A RAVICHANDRAN	March 25, 2009
M KOTHAI ACHI ALIAS CHELLAMMAI ACHI Vs. PL MANICKAM &	July 8, 2009
M KRISHNA MOORTHY Vs. PUSHPA	June 18, 2009
M KRISHNAKUMAR Vs. CHIEF ENGINEER PWD WATER RESOURCES ORGANISATION MADURAI	November 16, 2009
M KRISHNAMOORTHY Vs. V RAJALAKSHMI	June 10, 2009
M KRISHNASAMY Vs. GENERAL MANAGER SYNDICATE BANK	December 15, 2009
M KRISHNASWAMY Vs. COMMISSIONER	July 22, 2009
M KULASEKARAN Vs. V RADHAKRISHNAN	July 13, 2009
M KUMAR ALIAS SARAVANAPANDIYAN Vs. STATE	October 22, 2009
M KUPPUSAMI Vs. DECCAN FINANCE LIMITED	April 6, 2009
M KUPPUSAMY NAICKER Vs. M MANI	September 2, 2009
M KUPPUSWAMY Vs. MEMBER SECRETARY	April 8, 2009
M KUTHBUNISHA Vs. S A JABAR	December 2, 2009
M L AROCKIYADASS Vs. LILLY THERESA	December 17, 2009
M LAKSHMANAN Vs. G DEVENDRAN	March 25, 2009
M LAKSHMI Vs. SECRETARY TO GOVERNMENT HEALTH DEPARTMENT FORT ST GEORGE	September 10, 2009
M LALITHA Vs. NAGAMMAI ACHI @ GANDHIMATHI ACHI	April 30, 2009
M LATHA Vs. T C MALLESWARA RAO	December 10, 2009
M LATHA Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD	November 6, 2009
M LIAKATH ALI Vs. TAMIL NADU WAKF BOARD	November 19, 2009
M LIAKATH ALI Vs. TAMIL NADU WAKF BOARD	November 26, 2009
M LINGESWARAN Vs. STATE OF TAMIL NADU	June 8, 2009
M LOGANATHAN Vs. LICENSING AUTHORITY REGIONAL	September 16, 2009
M M SUBRAMANIAN Vs. MANAPPADU CATHOLIC COOP URBAN CREDIT SOCIETY	November 25, 2009
M MADHAVAN Vs. S SUBRAMANIAN	July 15, 2009
M MADHAVI Vs. CHIEF REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LIMITED	August 20, 2009
M MAHALAKSHMI Vs. S MALATHI	October 23, 2009
M MAHENDRAN Vs. DISTRICT FOREST OFFICER HOSUR DIVISION	October 15, 2009
M MAHENDRAN Vs. BRANCH MANAGER CITICORP FINANCE INDIA LTD	November 3, 2009
M MAHENDRAN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR INDIAN OVERSEAS BANK	July 9, 2009
M MAHENDRAVARMAN Vs. GOVERNMENT OF TAMIL NADU	September 30, 2009
M MALARVIZHI Vs. STATE OF TAMILNADU	September 3, 2009
M MALARVIZHI Vs. TAMIL NADU STATE TRANS CORPN LTD	July 9, 2009
M MANI Vs. REGIONAL TRANSPORT OFFICER	April 16, 2009
M MANICKAM Vs. COMMISSIONER OF TREASURIES AND ACCOUNTS PANAGAL BUILDING SAIDAPET	September 17, 2009
M MANICKAM Vs. R RUKMINI	December 11, 2009
M MANICKAM CHETTIAR Vs. L VINCENT PROPRIETOR BARACHAH AGENCIES CHENNAI	July 28, 2009
M MANIMEGALAI Vs. CHELLAMMAL	February 5, 2009
M MANOHAR Vs. DISTRICT REVENUE OFFICER ADDITIONAL DISTRICT MAGISTRATE COLLECTORATE KRISHNAGIRI	October 13, 2009
M MARIAPPAN Vs. MANAGER STANDARD APPLIANEES	October 7, 2009
M MARIMUTHU NADAR Vs. KALAIMAGAL MUTUAL FUND LIMITED	December 15, 2009
M MARISAMY Vs. BRANCH MANAGER TVS FINANCE AND SERVICES LIMITED	November 10, 2009
M MEERA MYTHEEN DEPUTY CHIEF INSPECTOR OF FACTORIES CHINNA CHOKKIKULAM Vs. STATE OF TAMIL	October 9, 2009
M MURTHY Vs. STATE	March 13, 2009
M MURUGAN Vs. GOVERNMENT OF INDIA MINISTRY OF HUMAN RESOURCES DEVELOPMENT	June 12, 2009
M MURUGANANDAM Vs. GOVERNMENT OF TAMIL NADU	January 21, 2009
M MURUGESAN Vs. DISTRICT COLLECTOR	July 20, 2009
M MURUGESAN CHETTIAR Vs. EXECUTIVE ENGINEER CEDC TAMIL NADU ELECTRICITY BOARD	August 24, 2009
M MUTHUKRISHNAN Vs. ETHIRAJULU	February 5, 2009
M MUTHUKUMAR Vs. V KRISHNAMURTHY	November 17, 2009
M MUTHUSAMY Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT PUBLIC SERVANTS POLICE DEPARTMENT	October 9, 2009
M NAGAMANI Vs. JAYAMMA	January 7, 2009
M NAGARAJ Vs. SUPRINTENDENT OF POLICE	August 5, 2009
M NAGARAJAN Vs. COMMISSIONER NAGERCOIL MUNICIPALITY	June 15, 2009
M NAGARAJAN Vs. DEPUTY COMMERCIAL TAX OFFICER	June 12, 2009
M NAGARATHINAM Vs. S ALFONSA MARY	January 21, 2009
M NAGESWARAN Vs. DEPUTY SUPERINTENDENT OF POLICE	October 5, 2009
M NAGOOR MOHIDEEN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	April 24, 2009
M NAILINI Vs. STATE OF TAMILNADU	April 28, 2009
M NAMACHIVAYAM Vs. M THIRUNAVUKKARASU	September 9, 2009
M NANDAGOPAL Vs. R THANGARASU	June 26, 2009
M NARASIMMAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES DHARMAPURI CIRCLE DHARMAPURI	November 18, 2009
M NARAYANAN Vs. S P NARAYANAN	April 13, 2009
M NARAYANASAMY Vs. COMMISSIONER HOSUR MUNICIPALITY HOSUR	July 13, 2009
M NATESAN Vs. SELLAMMAL	September 3, 2009
M NELSON BABU Vs. K KAMALESH BABU	September 13, 2009
M NELSON BABU Vs. K KAMALESH BABU	September 15, 2009
M O SRINIVASAN Vs. JINDAL PIPES LIMITED	June 26, 2009
M P MAHALINGAM Vs. ADDITIONAL DIRECTOR GENERAL	January 22, 2009
M P PERUMAL Vs. PRESIDENT PANAIOLAIPADI VILLAGE PANCHAYAT	November 6, 2009
M P RAGHAVAN Vs. SECRETARY TO GOVERNMENT AGRICULTURE PROTECTION DEPARTMENT	October 28, 2009
M P SUGUNA Vs. UNION ENGINEER PANCHAYAT UNION	April 16, 2009
M PALANIAPPAN Vs. VICE CHANCELLOR TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY	April 27, 2009
M PALANIKUMAR Vs. A S K JEYASEELAN	September 16, 2009
M PALANISAMY Vs. STATE OF TAMIL NADU	June 8, 2009
M PALANISAMY Vs. DIRECTOR OF ELEMENTARY EDUCTION	June 10, 2009
M PALANISAMY Vs. PREMA	July 17, 2009
M PALANISAMY Vs. VALMOORTHY	September 30, 2009
M PALANISWAMY Vs. S K MOHAMMED HUSSAIN SAHEB	September 7, 2009
M PARAMASIVAM Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION GOVERNMENT OF TAMIL NADU	October 21, 2009
M PARTHIBAN Vs. COMMISSIONER CORPORATION OF CHENNAI	July 29, 2009
M PAUL RAJ Vs. N PARAMASIVAM	April 21, 2009
M PERIYAMMAL Vs. SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT	September 14, 2009
M PERIYASAMY Vs. DISTRICT SUPERINTENDENT OF POLICE	December 16, 2009
M PITCHAI Vs. DIRECTOR-GENERAL OF POLICE CHENNAI 4	March 25, 2009
M PITCHAI KALI alias PITCHAI KALI RAJ Vs. STATE	June 26, 2009
M PONNUSWAMY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	October 29, 2009
M PRABAKARAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	April 30, 2009
M PRAKASH Vs. SECRETARY TO GOVERNMENT OF INDIA SHIRAM SHAKTHI BHAVAN NEW DELHI	December 15, 2009
M PUNITHA Vs. KARUR VYSYA BANK LTD	October 30, 2009
M PUNITHAVALLI Vs. CENTRAL BANK OF INDIA	September 11, 2009
M R BABU Vs. STATE	September 11, 2009
M R CHANDRASEKARAN Vs. S M SUBRAMANIAM	January 12, 2009
M R RAVICHANDRAN Vs. D SRIDHAR	December 15, 2009
M R S LUCKY LOTTERY CENTRE Vs. STATE OF TAMIL NADU	June 17, 2009
M R SENTHIL KUMAR Vs. K NIRMALA	February 12, 2009
M R SOLAI Vs. P RAMANUJA	September 11, 2009
M R VIDHYA Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS HIGHER SECONDARY EXAMINATION D P I COMPLEX COLLEGE ROAD	July 9, 2009
M RAGHAVAN Vs. M PARTHASARTHY	April 3, 2009
M RAJ MOHAMED Vs. STATE OF TAMIL NADU	September 29, 2009
M RAJA APPAR Vs. M GNANASAMBANDAM	February 10, 2009
M RAJA KRISHNAN Vs. GOVERNMENT OF TAMIL NADU	April 18, 2009
M RAJAGOPAL Vs. PRINCIPAL LABOUR COURT	March 31, 2009
M RAJAGOPAL Vs. SHANTHAKUMARI	November 9, 2009
M RAJAMANICKAM Vs. MANAGEMENT OF STATE FARM COR, MELCHENGAM WEST	July 24, 2009
M RAJAMBAL Vs. PRINCIPAL DISTRICT JUDGE	April 6, 2009
M RAJARAM Vs. SRINIVASAN	August 28, 2009
M RAJARAM Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT	October 6, 2009
M RAJASEKAR Vs. STATE OF TAMIL NADU	February 17, 2009
M RAJASUKUMAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION	November 9, 2009
M RAJENDRAN Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU ANIMAL HUSBANDRY DAIRYING AND FISHERIES DEPARTMENT FORT ST GEORGE	October 30, 2009
M RAJENDRAN Vs. STATE OF TAMIL NADU	November 17, 2009
M RAJENDRAN Vs. COLLECTOR	November 10, 2009
M RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU	September 30, 2009
M RAJU Vs. UNION OF INDIA	April 1, 2009
M RAMACHANDRAN Vs. ARUN AGENCIES	August 28, 2009
M RAMACHANDRAN Vs. M M CHANDRASEKAR	December 22, 2009
M RAMAIYA Vs. J SARAVANAN	September 11, 2009
M RAMALINGAM Vs. SECRETARY PUBLIC SPECIAL B DEPARTMENT FORT ST GEORGE	September 9, 2009
M RAMALINGAM Vs. SECRETARY PUBLIC SPECIAL B DEPARTMENT; PENSION PAY OFFICER, DIRECTOR OF TREASURIES	September 9, 2009
M RAMAMOORTHY Vs. EXECUTIVE ENGINEER PWD BUILDING AND CONSTRUCTION SUB-DIVISION II TRICHIRAPALLI	September 9, 2009
M RAMAMURTHY Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	June 9, 2009
M RAMASAMY GOUNDER Vs. M SELVARAJ	September 8, 2009
M RAMASUBRAMANIAN Vs. SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT (P1) DEPARTMENT; SPECIAL COMMISSIONER AND COMMISSIONER OF EMPLOYMENT AND TRAINING, PRINCIPAL, GOVERNMENT INDUSTRIAL TRAINING INSTITUTE	July 2, 2009
M RAMURATHINAM PROPRIETOR RAMU CONSTRUCTIONS Vs. SUPERINTENDING ENGINEER METROPOLITAN DEVELOPMENT AUTHORITY	January 19, 2009
M RANI Vs. COMMISSIONER BARGUR PANCHAYAT UNION DHARMAPURI DISTRICT	July 8, 2009
M RAVI Vs. R PALANI SUBRAMANIAN	October 5, 2009
M RAVIKUMAR Vs. CHAIRMAN TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD	October 30, 2009
M REVATHI Vs. R ALAMELU	January 28, 2009
M REVATHY Vs. STATE OF TAMIL NADU	May 5, 2009
M S ANANTH DIRECTOR OF I I T Vs. E MURALIDHARAN	July 21, 2009
M S BALASUBRAMANIAN Vs. DISTRICT COLLECTOR	January 7, 2009
M S BHARATHAN THEATRES LTD THENKASI Vs. Ranganayaki Anni	September 30, 2009
M S JAWAHAR Vs. R PADMAVATHY	December 4, 2009
M S JOTHIMANI Vs. STATE	February 12, 2009
M S KOVAI MAVATTA ANAITHU VANGI SANGA KADAN PETROR NALA SANGAM Vs. STATE OF TAMIL NADU	November 17, 2009
M S MANSOOR DEEN Vs. FATHIMUTHU BEEVI	August 24, 2009
M S MURUGESAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	July 15, 2009
M S MUTHUKUMAR Vs. SKYLINE FINANCIAL SERVICES MADRAS P LTD	April 30, 2009
M S NASIMUDEEN Vs. A GEETHA	July 21, 2009
M S NATIONAL INSURANCE COMPANY LTD Vs. ARJUNAMMAL	October 15, 2009
M S PONNUSAMY Vs. K MARIMUTHU	August 6, 2009
M S SHAILAJA Vs. STATE OF TAMIL NADU	December 9, 2009
M S VENKATESH KUMAR Vs. PRASATH ASSOCIATES PARTNERSHIP FIRM	August 7, 2009
M S VISWANATHAN Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD	June 18, 2009
M SADASIVAM Vs. CHIEF EDITOR CUM DIRECTOR ETYMOLOGICAL DICTIONARY PROJECT GOVT MUSEUM	October 5, 2009
M SADAYAPPAN Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM	September 16, 2009
M SAHUL HAMEED Vs. JAMAL ALIAS JAMALUDDIN	October 12, 2009
M SAMUEL Vs. REGISTRAR MADRAS UNIVERSITY	August 4, 2009
M SANKAR Vs. DEVAKI	April 20, 2009
M SANKAR Vs. COMMISSIONER PALANI MUNICIPALITY	November 5, 2009
M SANKAR Vs. ADDITIONAL DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	October 21, 2009
M SANKARASUBRAMANIA PILLAI Vs. COMMISSIONER	June 11, 2009
M SANTHI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION HSE 1 DEPARTMENT FORT ST GEORGE	August 31, 2009
M SANTHOSH ANTONY VAREED Vs. REGISTRAR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY POOMPOZHIL	September 9, 2009
M SARASWATHI Vs. IRUDAYAMARY	February 10, 2009
M SASIKUMAR Vs. STATE OF TAMILNADU	June 9, 2009
M SATHIYAMOORTHY Vs. STATE OF TAMIL NADU	August 21, 2009
M SEKAR Vs. COMMISSIONER H R AND C E NUNGAMBAKKAM HIGH ROAD CHENNAI	November 2, 2009
M SELLAMUTHU Vs. STATE OF TAMIL NADU	February 13, 2009
M SELVAM Vs. DISTRICT COLLECTOR SALEM	November 19, 2009
M SELVARAJ Vs. STATE	December 4, 2009
M SELVARAJ Vs. STATE OF TAMIL NADU	October 23, 2009
M SELVARAJ Vs. SECRETARY MINISTRY OF PETROLEUM	March 30, 2009
M SENTHIKUMAR Vs. CHAIRMAN INDIAN OIL CORPORATION LTD	October 22, 2009
M SENTHIL KUMAR Vs. P DHANANJAYAN	October 1, 2009
M SHANMUGAM Vs. N RADHAMANI	January 9, 2009
M SHANMUGASUNDARAM Vs. ASSISTANT COMMISSIONER OF POLICE	June 26, 2009
M SHEIK ABDUL KADER Vs. GOVERNMENT OF TAMIL NADU	November 3, 2009
M SHEIK HUSSAIN Vs. THIRU DR P SENTHIL KUMAR	November 2, 2009
M SHYAMALA AMMAL Vs. SECRETARY FPD MINISTRY OF CONSUMER AFFAIRS FOOD AND PUBLIC DISTRIBUTION GOVERNMENT OF INDIA NEW DELHI	October 21, 2009
M SINGARAM Vs. STATE OF TAMIL NADU	April 1, 2009
M SIVALINGAM Vs. S GHOUSE MOHIDEEN	February 19, 2009
M SIVAMANI Vs. COMMISSIONER AND DIRECTOR MOST BACKWARD CLASS AND DENIOTIFIED COMMUNITIES	July 8, 2009
M SIVAPRAKASAM Vs. STATE OF TAMIL NADU	October 30, 2009
M SIVAPRAKASAM Vs. ALAGIYA MEENAL @ MEENAL AND CHINNAIAH @ GANAPATHY	July 17, 2009
M SIVARAMAN Vs. THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT; THE DEPUTY INSPECTOR GENERAL OF POLICE, VELLORE RANGE; THE INSPECTOR GENERAL OF POLICE (LAW AND ORDER) AND THE SUPERINTENDENT OF POLICE	March 23, 2009
M SOMASUNDARAM Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU	November 4, 2009
M SOMASUNDARAM Vs. MEMBER SECRETARY TEACHER RECRUITMENT BOARD	April 1, 2009
M SOMASUNDARAM Vs. MEMBER SECRETARY TEACHER RECRUITMENT BOARD	April 20, 2009
M SOMASUNDARAM Vs. V SRINIVASAN	July 30, 2009
M SOUNDARARAJAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM	April 23, 2009
M SOWKATH ALI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HIGHER EDUCATION	November 26, 2009
M SRINIVASAN Vs. STATE	October 21, 2009
M SRIPRIYA Vs. P V KAMAKSHIDSAN	August 31, 2009
M STALIN AROCKIARAJ Vs. DISTRICT COLLECTOR	April 1, 2009
M SUBBAIAH Vs. S ALAGAMMAI	January 27, 2009
M SUBRAMANI Vs. C KUMARESAN	October 20, 2009
M SUBRAMANI Vs. ANBAZHAGAN	August 28, 2009
M SUBRAMANIA MUDALIAR Vs. K SANKARAN	December 8, 2009
M SUBRAMANIAN Vs. JOINT REGISTRAR OF COOP SOCIETIES VILLUPURAM	December 4, 2009
M SUBRAMANIAN Vs. STATE OF TAMIL NADU	January 6, 2009
M SUBRAMANIAN Vs. A PERIYASAMY	July 22, 2009
M SUBRAMANIAN Vs. C R THANGAVEL	June 17, 2009
M SUDAKAR Vs. DISTRICT REGISTRAR SOCIETIES	July 3, 2009
M SUMER Vs. CHAIRMAN PMR INSTITUTE OF TECHNOLOGY	November 26, 2009
M SUNDARAM Vs. STATE	July 9, 2009
M SWAMINATHAN Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT E-3 DEPARTMENT CHENNAI	December 18, 2009
M TAJUDEEN Vs. DIRECTOR OF SCHOOL EDUCATION	September 2, 2009
M THANGARAJ Vs. SUPERINTENDENT OF POLICE	December 15, 2009
M THANGAVEL Vs. DISTRICT COLLECTOR TRICHIRAPPALLI	November 13, 2009
M THANKRAJ Vs. M PAUL RAJ	April 8, 2009
M THENNARASU S/O K MUTHU WORKING AS JUNIOR ASSISTANT KANNANGUDI PANCHAYAT UNION Vs. DISTRICT COLLECTOR SIVAGANGA DISTRICT	October 9, 2009
M THILLAI NATARAJAN Vs. STATE OF TAMIL NADU	October 30, 2009
M UDAYA KUMAR Vs. COMPETENT AUTHORITY URBAN LAND CEILING AND ASSISTANT COMMISSIONER URBAN LAND TAX	December 2, 2009
M UMAR FAROOZ HUSSAIN Vs. SANTHAKUMARI	April 1, 2009
M V CHANDRAN Vs. STATE SPECIAL POLICE ESTABLISHMENT CENTRAL BUREAU OF INVESTIGATION	July 16, 2009
M V DHANASEKARAN Vs. K KOVINDARAJU	January 7, 2009
M V R INFRACTURE TOLLYWAYS P LTD Vs. TAMIL NADU ELECTRICITY BOARD	July 29, 2009
M VALLI Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED	September 18, 2009
M VARADARAJ Vs. GOVERNMENT OF TAMIL NADU	November 18, 2009
M VARADARAJAN Vs. GOVT OF TAMILNADU	July 2, 2009
M VASANTHA Vs. GENERAL MANAGER UNION BANK OF INDIA	July 10, 2009
M VELAYUTHAM Vs. S P PRABHAKARAN	January 12, 2009
M VELLAI PANDI Vs. AMUTHA	July 1, 2009
M VELU Vs. JAYALAKSHMI AMMAL	January 27, 2009
M VELUCHAMY Vs. PRESIDING OFFICER LABOUR COURT	August 18, 2009
M VENKATACHALAPATHY Vs. UNION OF INDIA	August 10, 2009
M VENKATESAN Vs. UNION OF INDIA	July 10, 2009
M VENKATESAN Vs. M G R MEDICAL UNIVERSITY	November 25, 2009
M VENKATESH PERUMAL Vs. UNION OF INDIA	January 19, 2009
M VETTAIVILLAN Vs. DISTRICT COLLECTOR; DEPUTY SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE, SIVAGANGAI TALUK POLICE STATION	August 12, 2009
M VIAJAYARAGAHAVAN Vs. SECRETARY TO GOVERNMENT HOME POL II DEPARTMENT	July 10, 2009
M VIJAYARAGHAVAN Vs. STATE OF TAMIL NADU	August 27, 2009
M YASODHA Vs. COMMISSIONER OF POLICE CHENNAI	December 17, 2009
M ZAMURUTH BIBI Vs. CITY COMMISSIONER OF POLICE	August 28, 2009
M. PERIASAMY Vs. THE STATE OF TAMIL NADU AND OTHERS	April 23, 2009
M. RAMAKRISHNAN Vs. DENA BANK	August 1, 2009
M. SAHUL HAMEED Vs. SIRATHU NISHA	June 25, 2009
M. SELVARAJ AND ANOTHER Vs. STATE REP. BY INSPECTOR OF POLICE	January 20, 2009
M.A. RAHIM Vs. UNION OF INDIA	July 2, 2009
M.N. ARUNACHALAM CHETTIAR Vs. STATE AND ANOTHER	August 25, 2009
M.S. MANSOOR DEEN AND ORS. Vs. FATHIMUTHU BEEVI AND ORS.	August 24, 2009
M/C LINGAM AND SONS MADURAI Vs. STATE OF TAMILNADU	November 19, 2009
MAANVIZHI A MANA VIJIE Vs. VENKATACHALAM A VINGUDASALAM	November 4, 2009
MACRO MARVEL PROJECTS LIMITED Vs. MARVEL APOORVA FLAT OWNERS ASSOCIATION	February 13, 2009
MADARASE-E-MERAJULULOOM ISLAMIA KALVI SANGAM Vs. DISTRICT PRIMARY EDUCATIONAL OFFICER	June 19, 2009
MADASAMY PANDI Vs. PAPPATHIAMMAL	July 9, 2009
MADESH Vs. STATE	October 21, 2009
MADESH Vs. COMMISSIONER HOSUR MUNICIPALITY HOSUR	April 18, 2009
MADHAN ALIAS SENTHIL KUMAR Vs. STATE	October 15, 2009
MADHAVAN Vs. STATE	December 3, 2009
MADHAVAN; GOVINDARAJAN; RAMA IYENGAR AND R MANOHARAN Vs. SUNDARAMOORTHY	April 16, 2009
MADHU DADHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 23, 2009
MADRAS CHRISTIAN COUNCIL OF SOCIAL SERVICE REG NGO EXECUTIVE SECRETARY R ISABEL Vs. V RANGARAJAN	December 2, 2009
MADRAS CRICKET CLUB Vs. INCOME TAX OFFICER	November 30, 2009
MADRAS GYMKHANA CLUB Vs. K C SUKUMAR	October 1, 2009
MADRAS GYMKHANA CLUB THE ISLAND ANNA SALAI Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 30, 2009
MADRAS HIRE PURCHASE ASSOCIATION Vs. UNION OF INDIA	June 9, 2009
MADRAS REFINERIES LIMITED Vs. STATE OF TAMIL NADU	July 1, 2009
MADRAS SANSKRIT COLLEGE AND S S V PATASALA Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	July 27, 2009
MADRAS SCHOOL OF SOCIAL WORK REP BY THE COLLEGE COMMITTEE BY ITS SECRETARY Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY, EDUCATION DEPARTMENT; DIRECTOR OF COLLEGIATE EDUCATION, JOINT DIRECTOR OF COLLEGIATE EDUCATION	August 27, 2009
MADRAS TRADERS Vs. STATE OF TAMIL NADU	April 2, 2009
MADURA COATS LTD Vs. STATE OF TAMIL NADU	September 18, 2009
MADURA COATS PVT LTD Vs. ARKAY ENERGY RAMESWARAM LTD	December 8, 2009
MADURAI COATS PRIVATE LIMITED Vs. APPELLATE AUTHORITY TAMIL NADU POLLUTION CONTROL BOARD	May 12, 2009
MADURAI INSTITUTE OF SOCIAL SCIENCE Vs. STATE OF TAMIL NADU	August 7, 2009
MAHADEVA IYER AND SONS Vs. STATE OF TAMIL NADU	August 7, 2009
MAHALASKHMI SAGO FACTORY Vs. DEPUTY COMMERCIAL TAX OFFICER AND ORS.	August 19, 2009
MAHALINGAM AND Vs. K. KRISHNASAMY NAIDU AND	July 14, 2009
MAHESH Vs. E SHINE	November 2, 2009
MAHESHWARI Vs. STATE OF TAMIL NADU	July 8, 2009
MAHI Vs. STATE	January 9, 2009
MAHINDRA WORLD CITY DEVELOPERS LTD Vs. POWNAMMAL	October 15, 2009
MAJOR GENERAL (RETD ) H M SINGH Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARIAT OF THE APPOINTMENTS COMMITTEE OF THE CABINET, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSION, DEPT OF PERSONNEL AND TRAINING	May 5, 2009
MAKBUL BEE Vs. COMMISSIONER AND SECRETARY DEPARTMENT OF RURAL DEVELOPMENT GOVERNMENT OF TAMILNADU SECRETARIAT	December 16, 2009
MALA SUNDAR Vs. COMMISSIONER CORPORATION OF CHENNAI	April 20, 2009
MALAISAMY Vs. PACKIAM	July 15, 2009
MALAR Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD	November 25, 2009
MALATHY Vs. P SEGAR ALIAS CHANDRASEKAR	January 20, 2009
MALLIGESWARI Vs. STATE	July 6, 2009
MALLIKA Vs. STATE OF TAMIL NADU	January 21, 2009
MALLIKA; VINOTH KANNAN; SELVAM AND; ANANTHI Vs. MARIAPPAN	January 29, 2009
MALOLAN EDUCATIONAL TRUST REG Vs. STATE OF TAMILNADU	August 12, 2009
MALU SLEEPER LTD Vs. UNION OF INDIA	November 20, 2009
MANAGEMENT Vs. CHELLAMMAL	October 14, 2009
MANAGEMENT AMBATTUR DAIRY CORPORATION Vs. PRESIDING OFFICER	February 6, 2009
MANAGEMENT B AND C MILLS LIMITED UNIT OF BINNY LTD Vs. JOINT COMMISSIONER OF LABOUR TEYNAMPET CHENNAI	November 10, 2009
MANAGEMENT CHEKKARAKUDI PRIMARY CO-OPERATIVE BANK Vs. PRESIDING OFFICER LABOUR COURT	January 27, 2009
MANAGEMENT EXPRESS PUBLICATIONS MADURAI LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	April 27, 2009
MANAGEMENT METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	February 10, 2009
MANAGEMENT NORTH ARCOT ADI-DRAVIDAR WELFARE SCHOOL TEACHERS COOPERATIVE Vs. PRESIDING OFFICER LABOUR COURT	April 8, 2009
MANAGEMENT OF ABT PARCEL SERVICE GUINDY Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI	November 25, 2009
MANAGEMENT OF AIRPORT AUTHORITY OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	December 23, 2009
MANAGEMENT OF ARINGNAR ANNA ZOOLOGICAL PARK VANDALUR Vs. WORKMEN EMPLOYED IN ARIGNAR ANNA ZOOLOGICAL PARK	October 26, 2009
MANAGEMENT OF AUDCO INDIA LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	March 11, 2009
MANAGEMENT OF B.H.E.L. Vs. V. PRADEEP NALANKILLI	January 29, 2009
MANAGEMENT OF BATA INDIA LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL TAMIL NADU	November 23, 2009
MANAGEMENT OF BATA INDIA LIMITED Vs. PRESIDING OFFICER	May 14, 2009
MANAGEMENT OF BHARATHAN PUBLICATION P LIMITED Vs. LABOUR OFFICER	August 3, 2009
MANAGEMENT OF BHARATHAN PUBLICATION P LTD Vs. LABOUR OFFICER III KURALAGAM	June 8, 2009
MANAGEMENT OF CHERAN TRANSPORT CORPORATION Vs. G BALASUBRAMANIAM	January 6, 2009
MANAGEMENT OF HARDY EXPLORATION AND PRODUCTION INDIA INC Vs. PRESIDING OFFICER	January 22, 2009
MANAGEMENT OF HOLY FAITH INTERNATIONAL PVT LTD Vs. PREIDING OFFICER I ADDL LABOUR COURT	January 12, 2009
MANAGEMENT OF HOTEL CHOLA SHERATON Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	February 12, 2009
MANAGEMENT OF L K P SPINNING MILLS P LTD Vs. PRESIDING OFFICER	November 19, 2009
MANAGEMENT OF M/S GEM MANUFACTURERS PRIVATE LTD Vs. PRESIDING OFFICER	April 13, 2009
MANAGEMENT OF M/S VIJAYASHREE SPINNING MILLS LTD Vs. PRESIDING OFFICER	March 6, 2009
MANAGEMENT OF MADURAI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER	February 9, 2009
MANAGEMENT OF MADURANTAKAM COOPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER	January 23, 2009
MANAGEMENT OF MANALI PETRO CHEMICALS LTD Vs. JOINT COMMISSIONER OF LABOUR CHENNAI	September 30, 2009
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION-I LTD Vs. G BHASKAR RAJ	September 16, 2009
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	April 28, 2009
MANAGEMENT OF MICRO ELECTRIC CONTROLS PROPRIETOR COIMBATORE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	December 23, 2009
MANAGEMENT OF NEYCER INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	September 16, 2009
MANAGEMENT OF PARALAI STATE PARRY AGRO INDUSTRIES LIMITED Vs. PRESIDING OFFICER LABOUR COURT	February 12, 2009
MANAGEMENT OF PREMIER MILLS LIMITED PULANKINAR Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	September 8, 2009
MANAGEMENT OF PULLICCAR MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM	December 4, 2009
MANAGEMENT OF ROUSDONMULLAI TEA ESTATES PVT LIMITED Vs. PRESIDING OFFICER LABOUR COURT	November 19, 2009
MANAGEMENT OF SENTHIL MOTOR SERVICE Vs. DEPUTY COMMISSIONER OF LABOUR	March 6, 2009
MANAGEMENT OF SOUTH INDIAN BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR	June 12, 2009
MANAGEMENT OF STATE EXPRESS TRANSPORT CORPN DIVN I LTD Vs. PRESIDING OFFICER LABOUR COURT	January 30, 2009
MANAGEMENT OF SUBRAMANIYA SIVA CO-OPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT	January 29, 2009
MANAGEMENT OF T N SPL Vs. DEPUTY COMMISSIONER	January 5, 2009
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT	March 16, 2009
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVN I LTD Vs. PRESIDING OFFICER	January 12, 2009
MANAGEMENT OF TAMILNADU MERCANTILE BANK LTD Vs. APPELLATE AUTHORITY UNDER THE TAMIL NADU SHOPS	November 12, 2009
MANAGEMENT OF TAMILNADU PETROPRODUCTS LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI	November 3, 2009
MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER	January 27, 2009
MANAGEMENT OF TANSI METTUR DAM Vs. PRESIDING OFFICER LABOUR COURT SALEM	August 19, 2009
MANAGEMENT OF TATA TEA LTD Vs. PRESIDING OFFICR LABOUR COURT COIMBATUR	March 6, 2009
MANAGEMENT OF THANJAVUR CENTRAL CO-OPERATIVE BANK MELA RAJAVEEDHI THANJAVUR Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	December 17, 2009
MANAGEMENT OF THE LAKSHMI VILAS BANK LIMITED CHAIRMAN KARUR Vs. WORKMEN OF LAKSHMI VILAS BANK LTD	December 15, 2009
MANAGEMENT OF TIRUNELVELI CENTRAL CO-OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER THE TAMIL NADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT TIRUNVELVI	December 19, 2009
MANAGEMENT OF TIRUNELVELI CO OP MILK PRODUCERS UNION LTD Vs. P PECHIMUTHU	June 9, 2009
MANAGEMENT OF TURBO ENERGY LTD Vs. PRESIDING OFFICER LABOUR COURT	April 13, 2009
MANAGEMENT OF U C FASHIONS Vs. G DHANAPAL	December 2, 2009
MANAGEMENT OF ULTRAMARINE AND PIGMENTS LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE	August 18, 2009
MANAGEMENT OF VIJAYSHREE SPINNING MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT	March 6, 2009
MANAGEMENT OF W S INDUSTRIES INDIA LTD Vs. K RAMAKRISHNAN	August 6, 2009
MANAGEMENT PAPPIREDDIPATTI MILK PRODUCERS CO-OPERATIVE SOCIETY PAPPIREDDIPATTI Vs. PRESIDING OFFICER LABOUR COURT	July 16, 2009
MANAGEMENT PURATCHITHALAIVAR M G R TRANSPORT CORPORATION Vs. P ANJALAM	April 20, 2009
MANAGEMENT RANTHAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LIMITED Vs. R PALANI	November 18, 2009
MANAGEMENT RASIPURAM AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT	December 18, 2009
MANAGEMENT RURAL UNIT FOR HEALTH AND SOCIAL AFFAIRS RUHSA Vs. PRESIDING OFFICER LABOUR COURT VELLORE	July 16, 2009
MANAGEMENT SOUTH INDIA BANK LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR	January 19, 2009
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION Vs. K SHAHUL HAMEED	November 6, 2009
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	December 22, 2009
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	November 18, 2009
MANAGEMENT TATA COFFEEE LIMITED Vs. ARULAPANDY	April 1, 2009
MANAGEMENT V L SPL 206 KANNAMANGALAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER LABOUR COURT VELLORE	October 1, 2009
MANAGEMENT, HARIHARAPUTHRA ESTATE REP THROUGH ITS GENERAL MANAGER, G SREENATH Vs. PRESIDING OFFICER, LABOUR COURT; Y CHELLAYYAN; A RAJAPPAN, P JOHNSON	August 14, 2009
MANAGEMENT, NANDHA GAS AGENCY, TRICHY Vs. PRESIDING OFFICER, LABOUR COURT, TIRUCHIRAPALLI	June 26, 2009
MANAGEMENT, SRI MEENAKSHI MILLS LIMITED, PARAVAI BRANCH Vs. PRESIDING OFFICER	October 26, 2009
MANAGER , S. CHATTANATHA KARALYALAR COLLEGE OF PHARMACY Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI	December 22, 2009
MANAGER AND CORRESPONDENT DR ZAHIR HUSSAIN MEMORIAL MINORITY HIGH SCHOOL Vs. STATE OF TAMIL NADU	April 30, 2009
MANAGER STATE BANK OF INDIA COMMERCIAL BRANCH Vs. ANANTHALAKSHMI	September 7, 2009
MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAVI	September 2, 2009
MANAGING DIRECTOR Vs. NACHIMUTHU	March 26, 2009
MANAGING DIRECTOR Vs. PADHMAVATHI	April 9, 2009
MANAGING DIRECTOR Vs. NAGAMMAL	April 8, 2009
MANAGING DIRECTOR Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI	November 13, 2009
MANAGING DIRECTOR AND EXECUTIVE OFFICER ICICI BANK LTD Vs. ADDITIONAL SECRETARY MINISTRY OF FINANCE AND COMPANY AFFAIRS NEW DELHI	September 8, 2009
MANAGING DIRECTOR ARASU RUBBER CORPORATION LIMITED Vs. INSPECTOR OF PLANTATIONS	December 11, 2009
MANAGING DIRECTOR KUMBAKONAM Vs. RAVI	October 8, 2009
MANAGING DIRECTOR M/S TAMILNADU STATE TRANSPORT CORPORATION TRICHY Vs. S INDRANI	July 14, 2009
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION Vs. N VATCHALA	April 1, 2009
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. W THOMAS	September 30, 2009
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. K VENUGOPAL	April 17, 2009
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. J VIJAYA KUMAR	February 10, 2009
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. MINOR A NAZURUDEEN	December 9, 2009
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LTD Vs. K SRINIVASAN	December 15, 2009
MANAGING DIRECTOR TAMIL NADU FISHERIES DEVELOPMENT CORPORATION LIMITED Vs. BANNARI AMMAN TRADERS	October 30, 2009
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM Vs. I RAVICHANDRAN A RAVI SAM	July 16, 2009
MANAGING DIRECTOR TAMIL NADU MEDICAL SERVICES CORPORATION LTD Vs. TAMIL NADU MEDICAL SERVICES CORPORATION EMPLOYEES WELFARE UNION	December 10, 2009
MANAGING DIRECTOR TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD Vs. KALPANA	April 3, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. S MAHARAJA	June 25, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. I BASHA	October 5, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. ERIYAKKAL	October 7, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. MANICKAM	September 9, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION-I Vs. RANGAMMAL	December 1, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION-II LIMITED Vs. AYYAMAL	September 17, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. ASLAM KHAN	September 15, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DHARMAPURI Vs. GOOBALIAMMAL	August 28, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION-I VILLUPURAM LIMITED Vs. RAJESH	September 29, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION II LTD Vs. SAROJA	September 7, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. G BABU	September 16, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. A T KARUNANIDHI	September 16, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. KRISHNAN	September 16, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. RAMYA	September 17, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SANTHI	October 8, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. NASEER JANU	October 8, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. R CHINNAKKANNAN	October 9, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. D KRISTINA SAGAYA MARY	September 30, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. M SHANMUGA KONAR	April 16, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED ERODE Vs. M VIJAYARANGAN	November 26, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VASUDEVAN	November 25, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. V SENTHILKUMAR	December 4, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PALANISAMY	December 2, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KANDASAMY	December 2, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R VEERAMUTHU	December 3, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. G ANNAMMAL	October 12, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MANOHARAN	October 15, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S SELLAMMAL	December 10, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VALLIAMMAL	December 9, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. AARIMUTHU	December 11, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. K V KRISHNAN	December 7, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. T DURAISAMY	December 16, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. VALLIAMMAL	December 11, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KUMAR	December 14, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S PALANIAPPAN	December 22, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. K PARTHASARATHY	December 17, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. P RAGUPATHY	December 17, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. YARAB BHASHA	December 21, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SANTHA	April 16, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S JEYAVELU	April 8, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M ASAMATH BEEVI	April 2, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. LATHA	April 2, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. P RUKKUMANI	April 1, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. P K MANI	September 8, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. K UDHAYAKUMAR	September 7, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. NANJAMMAL	August 27, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION IV LTD Vs. A RAJASEKAR	July 3, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION PERIYAMILAGUPARAI TRICHY Vs. VALARMATHI	September 17, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LIMITED Vs. SATHISHKUMAR	October 8, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE Vs. K J JANARTHANAM	September 17, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE Vs. SHAMEEM BI	September 14, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM Vs. SEKAR	September 7, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION II LIMITED Vs. M DHANALAKSHMI	September 8, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I LIMITED Vs. SEKAR	June 26, 2009
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-II LIMITED Vs. S VIJAY	October 6, 2009
MANAGING DIRECTOR TAMIL NADU TRANSPORT CORPORATION LTD Vs. N SIVAGANDHI	September 30, 2009
MANAGING DIRECTOR TAMILNADU STATE EXPRESS TRANSPORT CORPORATION LTD Vs. RANI	November 24, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION Vs. MERI JERINA	April 8, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION ERODE Vs. RANGAMMAL	November 30, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. EDWIN LIONEL	December 30, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. M SANTHANAM	October 7, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. VAIRAKKAN	September 24, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VELLORE Vs. MINOR SATHISH	November 27, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM Vs. SUMATHI	November 27, 2009
MANAGING DIRECTOR THE METROPOLITAN TRANSPORT CORPORATION LTD Vs. N SRINIVASAN	December 10, 2009
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MUTHULAKSHMI	January 23, 2009
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. N K PACKIRISAMY	August 17, 2009
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI DIVISION V) LIMITED Vs. K THANGAPANDIAN	August 27, 2009
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SANTHI; MINOR RAJIV AND MINOR KAMALA	October 8, 2009
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED, KANCHEEPURAM Vs. PATHMAVATHI; MINOR GEEVEETHA; S JAMBULINGAM; UNITED INDIA INSURANCE COMPANY LTD	September 11, 2009
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R RANI; MINOR ANANDAN; MINOR ANTHONY, SULOCHANA	September 8, 2009
MANAGING DIRECTOR, VILLUPURAM Vs. A. SAKUNTHALA & ORS.	December 19, 2009
MANAGING DIRECTORTAMILNADU STATE TRANSPORT CORPORATION LTD Vs. NATARAJAN	November 30, 2009
MANAGING DIRECTORTAMILNADU STATE TRANSPORT CORPORATION LTD Vs. T KALAISELVI	April 6, 2009
MANAGINIG DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. EZHILARASAN	January 9, 2009
MANAGMENT OF HARDY EXPLORATION AND PRODUCTION INDIA INC Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT	January 22, 2009
MANAGMENT OF STERLING SPINNERS LIMITED Vs. UNION OF INDIA	July 24, 2009
MANAGMENT SEYADU BEEDI COMPANY Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	January 19, 2009
MANGAI AMMAL Vs. ASST DIRECTOR ANIMAL HUSBANDARY DEPARTMENT	July 8, 2009
MANGAYARAKARASI AMMAL Vs. NAGAMMAL	October 7, 2009
MANGAYARKARASI Vs. MAHESWARAN	February 5, 2009
MANGAYARKARASI Vs. KUMBAKONAM MUNICIPALITY	September 11, 2009
MANGILAL JAIN Vs. INCOME TAX OFFICER	June 16, 2009
MANI Vs. P M NATARAJAN	March 26, 2009
MANI Vs. STATE	September 14, 2009
MANI Vs. STATE	August 5, 2009
MANI Vs. STATION HOUSE OFFICER	November 5, 2009
MANI Vs. COMMISSIONER OF INCOME TAX-I	September 7, 2009
MANI ALIAS CHINNASAMY Vs. A BANUMATHY	June 17, 2009
MANI ALIAS MANIKANDAN Vs. STATE	November 3, 2009
MANI BHADRAS TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS SEAPORTS Ï¿½ EXPORTS	August 18, 2009
MANI BHADRAS TRADING COMPANY REP BY ITS PROPRIETOR SHRI BHAVESH V SAKARIA Vs. COMMISSIONER OF CUSTOMS, (SEAPORTS - EXPORTS)	August 18, 2009
MANI GOUNDER Vs. R M KUPPAN	January 20, 2009
MANI MUTHUSAMY Vs. PERSONAL ASSISTANT TO THE COLLECTOR	October 15, 2009
MANICKA PADAYACHI Vs. R VAITHILINGAM	March 30, 2009
MANICKAM Vs. STATE	August 26, 2009
MANICKAM Vs. RAHMATH BEEVI	October 19, 2009
MANICKAM Vs. NIRMALA DEVI	October 27, 2009
MANICKAM Vs. M SHANMUGHAM CHETTIAR	March 13, 2009
MANICKAM ANANTHAN CHIDAMBARAM Vs. STATE	October 23, 2009
MANICKAM TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR	July 7, 2009
MANICKAM TEACHER TRAINING INSTITUTE RUN Vs. GOVERNMENT OF TAMIL NADU	June 11, 2009
MANIKANDAN Vs. STATE	October 24, 2009
MANIKANDAN Vs. STATE	October 28, 2009
MANIKANDAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (IX) DEPARTMENT	March 26, 2009
MANIMARAN Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD; CONSTRUCTION ENGINEER, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	September 16, 2009
MANIMARAN Vs. GANDHIMATHI	September 15, 2009
MANIMOZHI Vs. THARSIS	August 26, 2009
MANINATHAN Vs. DISTRICT REVENUE OFFICER VELLORE	July 10, 2009
MANINDER SINGH Vs. STATE OF TAMIL NADU	March 31, 2009
MANIS THEATRE REP. BY ITS PROPRIETOR, MR. N. JAGANNATHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME (CINEMA) DEPARTMENT, GOVERNMENT OF TAMIL NADU,	March 11, 2009
MANISH KISHORE Vs. ANNA UNIVERSITY	July 1, 2009
MANIVANNAN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY	September 10, 2009
MANJULA UDAYA SANKAR Vs. D BALRAJ	August 28, 2009
MANJUSHREE PLANTATION LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	April 13, 2009
MANNADHI UDAYAR Vs. DISTRICT COLLECTOR	January 19, 2009
MANNAN Vs. STATE	April 20, 2009
MANNARSAMY NAICKER DIED Vs. NAGAMMAL	July 6, 2009
MANNU GOUNDER Vs. BALASUBRAMANIAN	December 23, 2009
MANNU MUDALIYAR Vs. KARUNAKARA ACHARI	February 9, 2009
MANOHAR Vs. SIVARAMAN	September 11, 2009
MANOHAR AND RAJARATHINAM Vs. S GOVINDARAJ	July 22, 2009
MANOHARAN Vs. JAYARAMAN	October 28, 2009
MANOHARAN Vs. STATE	July 22, 2009
MANOJ KUMAR LULLA Vs. STATE OF TAMIL NADU	August 3, 2009
MANOKARAN Vs. STATE	December 7, 2009
MANONMANI Vs. DHARMAPURI HANDLOOM WEAVERS CO OP PRODUCTION AND SALES SOCIETY LIMITED	September 8, 2009
MANONMANI Vs. SUPERINTENDENT OF POLICE	July 3, 2009
MANSOOR Vs. BAGAVATHI AMMAL	January 28, 2009
MANTHOON Vs. STATE	November 27, 2009
MARAGATHAM ALIAS KRISHNAMMAL Vs. MARIMUTHU	July 6, 2009
MARAYAPA GOUNDER Vs. SAILASH	January 21, 2009
MARG LIMITED Vs. GARWARE-WALL ROPES LIMITED	January 27, 2009
MARG LIMITED Vs. CREATIVE INFRASTRUCTURE A PARTNERSHIP FIRM	June 8, 2009
MARGABANDHU PILLA EDUCATIONAL TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	July 21, 2009
MARI FLORA Vs. K K NANJAPPAN	July 29, 2009
MARIA GEORGE Vs. PRINCIPAL SECRETARY GOVERNMENT OF TAMIL NADU	November 30, 2009
MARIAAMAL AND THAIYAMMAL Vs. RAJIENDAR SINGH AND K KARUPPIAH	April 6, 2009
MARIAMMAL Vs. ADDITIONAL SECRETARY GOVERNMENT OF INDIA	April 20, 2009
MARIAMMAL Vs. SECRETARY TO GOVERNMENT OF TAMIL	August 28, 2009
MARIAMMAL Vs. P INDIRANI	November 30, 2009
MARIAMMAN RICE AND OIL MILL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	April 2, 2009
MARIE LOUISE Vs. MARIE BERNADETTE	November 30, 2009
MARIMUTHU Vs. STATE	July 3, 2009
MARIMUTHU Vs. STATE	June 9, 2009
MARISELVAM Vs. SATHUR SANKARAVEL	June 19, 2009
MARIT INTERNATIONAL EDUCATIONAL FOUNDATION Vs. AUTHORISED OFFICER CANARA BANK	August 24, 2009
MARITIME INSTITUTE ASSOCIATION Vs. SECRETARY MINISTRY OF SHIPPING	November 17, 2009
MARIYAL Vs. RANJITHAM	October 28, 2009
MARK SWAMIDOSS Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER VELLORE DISTRICT	July 7, 2009
MARSHALL SONS AND CO MFG LTD Vs. JAYANTH BHATTACHARJEE	August 28, 2009
MARTYN SATHYANATHAN Vs. DISTRICT COLLECTOR AND THE DISTRICT MAGISTRATE	November 16, 2009
MARUTHI ESTATE Vs. APPELLATE DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND ANR.	September 30, 2009
MARUTHI UDHYOG LTD Vs. V LAKSHMANAN	July 21, 2009
MARUTI ACETYLENE CO PVT LTD Vs. CENTRAL BANK OF INDIA REGD OFFICE AT CHANDRAMUKHI	January 23, 2009
MARY Vs. VASANTHA KUMARI	March 26, 2009
MARY Vs. CENTRAL BANK OF INDIA REPRESENTED BY ITS POWER OF ATTORNEY AND REGIONAL MANAGER OF MADURAI REGION	April 27, 2009
MARY KAMALAM Vs. DURAISWAMY	August 17, 2009
MARY XAVIER Vs. STATE	July 6, 2009
MARY XAVIER A2 Vs. STATE	October 24, 2009
MARYS MATRICULATION BOYS HIGHER SECONDARY SCHOOL Vs. RAJEEV BAI	February 16, 2009
MASJID-E-AKASHA, REP. BY ITS PRESIDENT Vs. K. ANTHONYSAMY	August 26, 2009
MASTER SURESH Vs. INSPECTOR GENERAL OF POLICE	April 17, 2009
MASTER SURIYA Vs. DIRECTOR OF SCHOOL EDUCATION	July 22, 2009
MAT SYSTEMS INDIA PVT LTD Vs. T RAJESH	August 5, 2009
MATHI Vs. STATE	November 10, 2009
MATHI ALIAS MATHIVANNAN ALIAS MATHIMANNAN Vs. STATE	December 11, 2009
MATHIAZHAGAN Vs. STATE	August 6, 2009
MATHINA BEGUM Vs. SECRETARY TO GOVERNMENT COOPERATIION FOOD AND CONSUMER PROTECTION DEPT SECRETARIAT	July 16, 2009
MAVIS SATCOM LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX	December 10, 2009
MAXWORTH HOME LTD. Vs. U. YAMUNAKUMARI	September 2, 2009
MAYA APPLIANCES Vs. UROOJ AHMED LORDS ENTERPRISES INDIA	September 10, 2009
MAYILATHAL Vs. RANJITHAM	January 12, 2009
MAZAGON DOCK LTD Vs. SREE POWER AGENCIES	October 1, 2009
MEDSCAPE HOSPITALS PVT LTD Vs. MOST REV DR J W GLADSTONE	April 23, 2009
MEENACHI Vs. STATE OF TAMILNADU	August 5, 2009
MEENAKSHI alias SUDHA Vs. RM PALANIAPPAN alias PRABAKARAN	July 24, 2009
MEENAKSHI HOSIERIES P LTD Vs. STATE OF TAMIL NADU	April 30, 2009
MEENAKSHI MILLS LIMITED Vs. SPECIAL TAHSILDAR HARIJAN WELFARE SCHEME	December 11, 2009
MEENU EQUIPMENTS Vs. STATE OF TAMIL NADU	April 15, 2009
MEERA MYTHEEN DY CHIEF INSPECTOR OF FACTORIES CHINNA CHOKKIKULAM MADURAI Vs. STATE OF TAMILNADU	October 9, 2009
MEGANATHAN Vs. SUBBIAH GOUNDER	December 19, 2009
MELUR TALUK STONE QUARRY WORKERS UNION Vs. STATE OF TAMIL NADU	November 20, 2009
MERIT INTERNATIONAL EDUCATIONAL FOUNDATION Vs. AUTHORIZED OFFICER CANARA BANK TEYNAMPET BRANCH TEYNAMPET	August 24, 2009
MERIT RESORTS PVT LTD Vs. CANARA BANK TEYNAMPET BRANCH	August 17, 2009
MERIT RESORTS PVT LTD Vs. CANARA BANK TEYNAMPET BRANCH	November 17, 2009
MESSERS GEM GRANITES Vs. SHANKAR	September 17, 2009
MESSRS SUPREM TEXTILES PROCESSING LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	October 30, 2009
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. AMUTHAVALLI	September 18, 2009
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. R KALAIVANI	August 25, 2009
METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. TAMILSELVI	October 7, 2009
METROPOLITAN TRANSPORT CORPORATION LTD Vs. A M O SHAHUL HAMEED	February 17, 2009
METROPOLITAN TRANSPORT CORPORATION LTD Vs. SENTHILKUMAR	February 9, 2009
METROPOLITAN TRANSPORT CORPORATION LTD Vs. R ARUL	August 28, 2009
METTUR BEARDSELL LTD Vs. CENTRAL BANK OF INDIA	November 2, 2009
MIDAS GOLDEN DISTILLERIES PVT LTD Vs. CHAIRMAN TAMIL NADU POLLUTION CONTROL BOARD	December 1, 2009
MIDTOWN LEASING COMPANY LTD Vs. TAMIL NADU STATE MARKETING CORPN LTD	November 16, 2009
MILITARYKARAN ASHOKAN ALIAS ASHOKAN Vs. VENKATARAMANI	October 23, 2009
MILLENNIUM MOTORS Vs. COMMERCIAL TAX OFFICER AND ANR.	June 30, 2009
MINNATH MESARYA Vs. STATE OF TAMIL NADU	July 15, 2009
MINNY BUELAH JOSE Vs. DIRECTOR OF SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME	October 30, 2009
MINOR AMID STANLY Vs. LAKSHMIAMMAL	January 12, 2009
MINOR B ARNOLD JULIAN VINOJ Vs. STATE OF TAMIL NADU	November 10, 2009
MINOR DINESH BABU Vs. STATE OF TAMILNADU	July 21, 2009
MINOR E B SUNANDHA REP BY HER FATHER, C BALASUBRAMANIAM Vs. DEAN, (AGRICULTURE), CHAIRMAN, ADMISSIONS, AGRICULTURAL COLLEGE AND RESEARCH INSTITUTION, TAMIL NADU AGRICULTURAL UNIVERSITY	July 28, 2009
MINOR M R VIDHYA REP BY FATHER AND NATURAL GUARDIAN V MURUGAN Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS HIGHER SECONDARY EXAMINATION; SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION	July 9, 2009
MINOR PARVENDAN Vs. C MUTHSAMY	April 6, 2009
MINOR PRADEESH KUMAR Vs. STATION HOUSE OFFICER CUDDALORE PORT CUDDALORE	September 8, 2009
MINOR R ARUN KARTHIK Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION; INSTITUTE OF ROAD TRANSPORT REP BY ITS DIRECTOR; DIRECTOR OF MEDICAL EDUCATION OF TAMIL NADU	July 10, 2009
MIR ALI MUJAHITH Vs. STATE BANK OF TRIVANCORE	March 19, 2009
MISS SHRYNA KESAVAN Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS	June 22, 2009
MITRA Vs. S SULAKSHNA	October 24, 2009
MITTALAL Vs. REVENUE DIVISIONAL OFFICER OFFICE OF THE	February 13, 2009
MLS RAO OCCUPIER Vs. STATE OF TAMIL NADU INSPECTOR OF FACTORIES	July 17, 2009
MODERN METAL CASTINGS Vs. STATE OF TAMIL NADU	April 22, 2009
MOHAMED ALI Vs. STATE	July 15, 2009
MOHAMED ASHREF NOOR Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT STATE OF TAMIL NADU SECRETARIATCHENNAI	December 16, 2009
MOHAMED NIZAR THASALEEN Vs. SUPERINTENDENT OF	June 8, 2009
MOHAMED SATHAK TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION	August 3, 2009
MOHAMMED ABDUR RAHEEM ALIAS RAMUVEL Vs. STATE BANK OF INDIA	January 19, 2009
MOHAMMED GANI Vs. SUB-REGISTRAR CHITHAMOOR SUB REGISTRATION OFFICE KANCHEEPURAM DISTRICT	September 30, 2009
MOHAMMED KASIM Vs. MESSRS ARUN RAJAMMAL TRUST	January 23, 2009
MOHAMMED MUSTAFA Vs. FARIDHA BANU	August 7, 2009
MOHAMMED SADIQUE Vs. UNION OF INDIA	July 14, 2009
MOHAMMED SHERIF Vs. STATE	June 10, 2009
MOHAMMED SIDDIQUE Vs. PRESIDENT M AGARAM PANCHAYAT KARNATHAM POST	September 29, 2009
MOHAN Vs. STATE	July 21, 2009
MOHAN ALAGAPPAN Vs. RUKMANI ALAGAPPAN AND; SEKAR ALAGAPPAN	March 4, 2009
MOHAN ALIAS MOHAN REDDY Vs. COMMISSIONER OF POLICE	January 23, 2009
MOHAN PROPREITOR SRI ARTHI TEXTILES TIRUCHENGODE NAMAKKAL DISTRICT Vs. K P MANICKAM	July 8, 2009
MOHAN RAM Vs. ANNAPOORANI	June 23, 2009
MOHAN SHARMA Vs. DISTRICT REGISTRAR ADMINISTRATION IN THE CADRE OF ASSISTANT INSPECTOR GENERAL OF REGISTRATION	August 17, 2009
MOHANA Vs. KOKILA	October 29, 2009
MOHANA BALUSAMY Vs. N GOMATHI	January 22, 2009
MOHANA VENKATACHALAPATHY Vs. INSPECTOR OF POLICE	August 28, 2009
MOHANASUNDARAM Vs. STATE	October 30, 2009
MOHANKUMAR Vs. S MURUGESAN	July 21, 2009
MOHD RAHAMATHUMMA Vs. VEERA RAGHAVAN	February 13, 2009
MOHHAMED ALI JHINNA ALIAS JHINNA Vs. STATE	December 14, 2009
MOHSIN LEATHERS Vs. MOULANA PROP OF K K M LEATHERS	August 26, 2009
MOOKAMMAL Vs. SUBRAMANIAN	November 19, 2009
MOOKAYEE Vs. MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT VILLUPURAM	October 8, 2009
MOOKKAMMAL W/O MUNDASAMY THEVAR Vs. COMMISSIONER OF POLICE; SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION, EXCISE (14) DEPARTMENT; INSPECTOR OF POLICE	August 6, 2009
MOORTHY Vs. STATE	November 9, 2009
MOORTHY Vs. STATE	January 28, 2009
MOORTHY AND BOOPATHY Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	April 18, 2009
MOOSA AHMED Vs. INSPECTOR OF POLICE	November 12, 2009
MOTCHA SAHAYA CELINE Vs. DISTRICT EMPLOYMENT OFFICER	September 1, 2009
MOTHI SPINNERS LIMITED Vs. STATE OF TAMIL NADU	April 21, 2009
MOTOR AND GENERAL FINANCE LIMITED Vs. S DURAILINGAM ALSO KNOWN AS SDURAISINGAM	April 29, 2009
MOTTAIYAN ALIAS CHINNANDI Vs. RAMALINGAM	January 7, 2009
MR EKAMBARAM Vs. RANI AMMAL (DIED)	January 9, 2009
MR M JANAKIRAMAN Vs. JAGADEESWARI	July 28, 2009
MRF LIMITED Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	January 19, 2009
MRF UNITED WORKERS UNION Vs. GOVERNMENT OF TAMIL NADU	September 8, 2009
MRS V VENKATTAMMAL Vs. P RAMAKRISHNAN	June 11, 2009
MS JAYASHREE PARTNER M/S SHREE KRISHNA AGENCIES PALAKKAD Vs. THOMSON CONSUMER ELECTRONICS I LTD	October 28, 2009
MS R SRILATHA Vs. INSPECTOR GENERAL OF POLICE	December 21, 2009
MS V R SHENBAGALAKSHMI Vs. SENIOR MANAGER, PUNJAB NATIONAL BANK; REGIONAL MANAGER, PUBJAB NATIONAL BANK, REGIONAL OFFICE AND ZONAL MANAGER, PUBJAB NATIONAL BANK, ZONAL OFFICE	January 27, 2009
MSP RAJES Vs. STATE OF TAMIL NADU	April 8, 2009
MUBARAK ALI KHAN ALIAS GANI ALIAS MOHAMMED GANI Vs. STATE	November 26, 2009
MUJEEB RAHMAN Vs. THE DISTRICT COLLECTOR	September 16, 2009
MUKESH N DOSHI Vs. VICTORY TIMBERS AND PLY WOODS CHENNAI	July 9, 2009
MUNEESWARI Vs. VANMATHI	October 9, 2009
MUNIAPPAN Vs. ARUMUGHAM	July 6, 2009
MUNIAPPAN Vs. STATE	December 7, 2009
MUNIRAJ Vs. VELU	July 3, 2009
MUNIRATHNAM Vs. STATE	April 2, 2009
MUNIYANDI Vs. ALAGIRI	June 26, 2009
MUNUSAMY Vs. NEETHIRAJAN	December 14, 2009
MUNUSWAMY Vs. ELUMALAI NAICKER	February 10, 2009
MUPPIDATHI Vs. DISTRICT REVENUE OFFICER AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SECRETARY TO THE GOVERNMENT, HOME PROHIBITION AND EXCISE DEPARTMENT AND INSPECTOR OF POLICE	April 18, 2009
MURALI Vs. STATE	October 12, 2009
MURALI Vs. STATE	June 30, 2009
MURALI KRISHNA PROP SRI VENKATARAMAN STEEL AND CEMENT ANDHRAPRADESH Vs. VIJAYA KUMAR PROP BAVANA FINANCE	August 4, 2009
MURTHY Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY, HOME, PROHIBITION AND EXCISE (XVI) DEPARTMENT; THE COMMISSIONER OF POLICE; THE SUPERINTENDENT OF PRISON, MADURAI CENTRAL PRISON AND; THE SECRETARY, ADVISORY BOARD	April 3, 2009
MURUGAIAH Vs. SPECIAL TAHILDAR (L A) ATHI DRAVIDAR WELFARE	April 27, 2009
MURUGAN Vs. STATE	November 4, 2009
MURUGAN Vs. STATE OF TAMIL NADU	November 11, 2009
MURUGAN Vs. STATE	November 12, 2009
MURUGAN Vs. STATE	December 23, 2009
MURUGAN Vs. STATE	August 5, 2009
MURUGAN Vs. SUPERINTENDENT OF POLICE	July 14, 2009
MURUGAN Vs. INSPECTOR OF POLICE	January 5, 2009
MURUGAN Vs. STATE	January 5, 2009
MURUGAN ALIAS RAVI Vs. STATE OF TAMIL NADU	November 17, 2009
MURUGAN ALIAS THAKKADI MURUGAN Vs. STATE	April 6, 2009
MURUGAN AUTO SERVICE Vs. DISTRICT COLLECTOR PERIYAR DISTRICT	April 2, 2009
MURUGANANDAM Vs. PRINCIPAL DISTRICT COURT KANCHEEPURAM DISTRICT	October 30, 2009
MURUGANANDHAM Vs. STATE	June 23, 2009
MURUGANANTHAM Vs. ARIVAZHAGAN	July 6, 2009
MURUGANANTHAM Vs. STATE	December 19, 2009
MURUGESA PATHAR Vs. SINGARAVELU GOUNDER	October 30, 2009
MURUGESAN Vs. PRESIDENT KULANTHIRANPATTU PANCHAYAT	December 4, 2009
MURUGESAN Vs. STATE	July 3, 2009
MURUGESAN Vs. STATE	June 23, 2009
MURUGESAN Vs. SECRETARY TO GOVERNMENT	June 12, 2009
MURUGESAN Vs. STATE	September 29, 2009
MURUGIAH Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	June 18, 2009
MUSHTAQ ALI SECRETARY MUNA COLLEGE OF EDUCATION B ED RUN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION HANS BHAVAN WING-II 1 BAHADUR SHAH ZAFAR MARG NEW DELHI10 002	July 27, 2009
MUSTAFA Vs. STATE	November 25, 2009
MUTHAIAH Vs. STATE	June 22, 2009
MUTHAMIL SELVAM Vs. A MANICKAM	April 27, 2009
MUTHILALPET BENEFIT FUND LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT	August 10, 2009
MUTHIYA PILLAI Vs. RAMALINGAM	December 17, 2009
MUTHOOTH FINANCE LTD Vs. INDIAN PERFORMING RIGHTS SOCIETY LIMITED	September 9, 2009
MUTHU Vs. SECRETARY TO GOVENMRNT	August 31, 2009
MUTHU Vs. PADMA	July 2, 2009
MUTHU NADAR DIED Vs. RAJAYYAN	December 22, 2009
MUTHUKRISHNAN ALIAS ANBAZHAGAN Vs. STATE	July 17, 2009
MUTHUKUMAR Vs. STATE OF TAMIL NADU REPRESENTED	April 18, 2009
MUTHULAKSHMI Vs. STATE REP BY THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND THE SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	March 26, 2009
MUTHULAKSHMI Vs. R PURUSOTHAMAN	April 27, 2009
MUTHULINGAM Vs. V GUNASEKARAN	February 25, 2009
MUTHUPRAKASH ALIAS PRAKASH Vs. STATE	December 22, 2009
MUTHUSAAMY Vs. SUBRAMANIAN	August 4, 2009
MUTHUSAMY Vs. STATE REP	January 5, 2009
MUTHUSAMY UDAYAR Vs. KANAKA PADAYACHI	August 10, 2009
MUTHUSELVAM Vs. STATE	December 23, 2009
MUTHUVEDI Vs. STATE	June 17, 2009
MYLATHA Vs. STATE	August 28, 2009
N A SHANMUGASUNDARAM Vs. VIGNESH KUMAR	February 26, 2009
N ANJALI DEVI Vs. STATE	July 28, 2009
N ARIMARTHANA PANDIAN Vs. STATE OF TAMIL NADU	August 5, 2009
N BALASUBRAMANI Vs. P PANDIAN	March 30, 2009
N BALRAJ Vs. L NANJAIAH	October 23, 2009
N BEEMAN Vs. DIRECTOR OF ADHI DRAVIDAR WELFARE DEPARTMENT	November 20, 2009
N CHANDRASEKARAN Vs. PURASWALKAM SANTHATHA SANGA NIDHI LIMITED	April 8, 2009
N CHENCHULAKSHMI Vs. G PRASANNA LAKSHMI	June 11, 2009
N D RAGHAVAN Vs. SPECIAL COMMISIONER AND OMMISSIONER OF LAND REFORMS	December 3, 2009
N DEVARAJAN Vs. COLLECTOR OF CHENNAI SINGARAVELAN MALIGAI RAJAJI SALAI	July 24, 2009
N DHAMODHARASAMY Vs. E CHANDRASEKARAN	October 28, 2009
N DHANALAKSHMI; K NAGUPILLAI, N SREENIVASAN Vs. P MOHAN	July 16, 2009
N E P C INDIA LTD Vs. S GOPAKUMAR PROPRIETOR CAPE	January 29, 2009
N ELANGOVAN Vs. MANAGING DIRECTOR TAMILNADU FISHERIES DEVELOPMENT CORPORATION RAJA ANNAMALAIPURAM	October 27, 2009
N ELANGOVAN Vs. STATE OF TAMIL NADU	December 22, 2009
N ELANGOVAN DEPUTY MANAGER TAMIL NADU FISHERIES DEVELOPMENT CORPORATION LTD Vs. MANAGING DIRECTOR TAMIL NADU FISHERIES DEVELOPMENT CORPORATION LTD	August 31, 2009
N ELAVARASAN Vs. CHIEF ENGINEER TAMILNADU ELECTRICITY BOARD	November 13, 2009
N GAJARAJAN Vs. STATE OF TAMIL NADU	November 24, 2009
N GANESAN Vs. S MEENAKSHISUNDARAM	August 11, 2009
N GOPALAKRISHNAN Vs. SPECIAL DEPUTY COLLECTOR STAMPS	December 17, 2009
N GOPALAN Vs. K UDHAYAKUMAR	June 29, 2009
N HARI Vs. REGISTRAR OF COOPERATIVE SOCIETIES CHENNAI	November 18, 2009
N HARIDHEERTHAM Vs. SECRETARY TO GOVERNMENT PUBLICE WORKS DEPARTMENT	July 14, 2009
N JAYAKANTHAN Vs. K AKILA	July 14, 2009
N JAYARAMA REDDY Vs. DISTRICT COLLECTOR OF KRISHNAGIRI COLLECTORATE	August 19, 2009
N JAYARANI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	April 22, 2009
N JAYASEELAN Vs. STATE OF TAMIL NADU	June 9, 2009
N JOHN Vs. G NARASAIAH	November 17, 2009
N JOTHI GANESH Vs. SRIDEVI	February 27, 2009
N K JAWAHAR ALI Vs. STATE OF TAMIL NADU	October 5, 2009
N K K P RAJA Vs. STATE	September 2, 2009
N K MURALIDHARAN Vs. K NATARAJAN	February 13, 2009
N K NATARAJAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES	November 19, 2009
N K PUSHPAM ACHI Vs. K RAJAKUMAR	September 3, 2009
N K SHOBANA Vs. STATE OF TAMIL NADU	July 6, 2009
N K T NATIONAL COLLEGE OF EDUCATION FOR WOMEN Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION CHENNAI REGION	August 6, 2009
N KAILASAM Vs. K RAJESH	August 21, 2009
N KANNIAMMAL Vs. RESERVE BANK OF INDIA	February 25, 2009
N KARUNAKARAN AND P KOLAPPAN Vs. STATE REP BY THE INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION	August 7, 2009
N KARUNANITHI Vs. COMMISSIONER OF TREASURIES ACCOUNTS	October 9, 2009
N KATHIRVEL Vs. N KALIMUTHU GOUNDER	August 11, 2009
N KULANDAIAMMAL Vs. AUTHORISED OFFICER STATE BANK OF INDIA NILGIRIS	December 25, 2009
N KULANDAIAMMAL Vs. AUTHORISED OFFICER STATE BANK OF INDIA NILGIRIS	November 25, 2009
N L DILLI BABU Vs. STATE OF TAMIL NADU	November 6, 2009
N LAKSHMANA DOSS Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	January 7, 2009
N LAKSHMI Vs. MUNUSAMY	August 18, 2009
N LAKSHMIAMMAL Vs. K SESHADRI	November 6, 2009
N LALITHA Vs. R MOHANA	July 10, 2009
N LIYAKATH ALI KHAN Vs. STATE OF TAMILNADU	August 18, 2009
N M SHANMUGAM Vs. TAHSILDAR NORTH COIMBATORE	March 16, 2009
N MANICKAM Vs. A NALLASAMY	July 27, 2009
N MANIVANNAN Vs. REGISTRAR TAMIL NADU VETERINARY AND VETERINARY AND ANIMAL SCIENCES UNIVERSITY	July 29, 2009
N MEENAKSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 11, 2009
N MUNIYAPPAN Vs. P BALASUBRAMANIAM; SIVAKUMAR AND SHANTHI	January 19, 2009
N MUTHUKUMARASWAMY Vs. PRINCIPAL SECRETARY HIGHER EDUCATION DEPARTMENT	August 6, 2009
N N SWAMINATHAN Vs. PANTHANA NACHIAR	July 6, 2009
N N VEERAPPAN Vs. UNION OF INDIA	July 25, 2009
N NAATRAYAN Vs. SAKTHIVEL	July 15, 2009
N NAGARAJAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (XVI) DEPARTMENT,; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT OF PRISON, MADURAI CENTRAL PRISON AND THE SECRETARY, ADVISORY BOARD	July 16, 2009
N NARAYANAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	July 24, 2009
N NATESA IYER Vs. COMMISSIONER H R AND C E ADMN DEPT	July 3, 2009
N P RAMYA Vs. DIRECTOR OF SCHOOL EDUCATION	April 8, 2009
N P RATHINASAMY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES ERODE	December 11, 2009
N P SELVAM Vs. R BALASHANMUGAM	July 8, 2009
N PALANISAMY Vs. S BALACHANDAR	January 22, 2009
N PALANIVEL CHETTIAR Vs. K RAJESWARI	August 24, 2009
N PANDIAN Vs. CONSERVATOR OF FORESTS	July 9, 2009
N PANDIYARAJAN Vs. DIRECTOR GENERAL OF POLICE; DEPUTY INSPECTOR GENERAL OF POLICE, MADURAI RANGE; SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE	July 17, 2009
N PANDURANGAN Vs. SUPERINTENDENT OF POLICE	March 25, 2009
N PARAMESVARI W/O NATARAJAN Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 24, 2009
N PARTHASARATHY Vs. BLUE STAR LIMITED	January 9, 2009
N PONNUSAMY Vs. SECRETARY TO GOVERNMENT TAMILNADU	December 17, 2009
N PRABHAKARAN NAIR Vs. STATE OF TAMIL NADU	January 7, 2009
N PUGALENDRAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION	August 4, 2009
N PUNIDHA Vs. J SELVAN	August 20, 2009
N PURUSHOTHAMAN Vs. PRESIDING OFFICER AND SUB DIVISIONAL MAGISTRATE NORTH	November 19, 2009
N PUSHPA Vs. SECRETARY TO GOVERNMENT LAW DEPARTMENT	October 8, 2009
N PUSHPAVALLI Vs. A GANESAN	January 22, 2009
N R VENKATARAMAN Vs. MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD	December 4, 2009
N RAJACHANDRASEKARAN Vs. SECRETARY TO GOVERNMENT PUBLIC SPECIAL Ï A DEPARTMENT STATE OF TAMIL NADU	June 12, 2009
N RAJAGOPAL Vs. INSPECTOR OF POLICE	October 5, 2009
N RAJAGOPAL Vs. REGISTRAR OF CO OPERATIVE	November 2, 2009
N RAJANGAN Vs. CENTURION BANK LTD	October 13, 2009
N RAMACHANDRAN Vs. MEERA	July 28, 2009
N RAVI Vs. DISTRICT EDUCATIONAL OFFICER THIRUPPATHUR	June 30, 2009
N RAVICHANDRAN Vs. GOVERNMENT OF TAMIL NADU	April 21, 2009
N RAVINDRAN Vs. REGISTRAR TAMIL NADU OPEN UNIVERSITY	June 11, 2009
N S JAYA Vs. SECRETARY DEPARTMENT OF REVENUE GOVERNMENT OF TAMILNADU SECRETARIAT FORT ST GEORGE	February 6, 2009
N S KRISHNAMURTHY Vs. R UTCHAN	July 13, 2009
N S MUTHIAMPERUMAL MARTHANDAM Vs. SECRETARY TO GOVERNMENT	April 27, 2009
N SAMPATH Vs. RAJKUMARI ALIAS LALLI	August 6, 2009
N SAMPATH Vs. STATE	September 14, 2009
N SARAVANAN Vs. DIRECTOR GENERAL OF POLICE	March 31, 2009
N SASTHA Vs. STATE OF TAMIL NADU	November 10, 2009
N SATHYA Vs. V SEKAR	October 28, 2009
N SATHYA Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD	December 8, 2009
N SEEMANTHINI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	July 17, 2009
N SEKAR Vs. DIRECTOR OF MEDICAL EDUCATION	April 23, 2009
N SEKAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU SECRETARIAT	September 15, 2009
N SEKAR Vs. LAKSHMI	August 7, 2009
N SELLAPPAN Vs. SUB DIVISIONAL EXECUTION MAGISTRATE AND REVENUE DIVISIONAL OFFICER	July 30, 2009
N SELVARAJ Vs. STATE	July 23, 2009
N SENGAN Vs. ASST COMMISSIONER LAND REFORMS	April 18, 2009
N SENGOTTUVEL Vs. STATE OF TAMIL NADU	December 2, 2009
N SHANKAR Vs. S SARASWATHI	October 21, 2009
N SIVAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES HOUSING	April 8, 2009
N SIVAKUMAR Vs. CONSERVATOR OF FORESTS	July 24, 2009
N SRIDHAR Vs. MARUTHI JAYARAMAN	June 16, 2009
N SRINIVASARAGHAVAN Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	September 17, 2009
N STHIRASUNDARI Vs. V KALYANI	July 13, 2009
N SUBASH CHAND JAIN Vs. T J SRINIVASA RAJ	January 29, 2009
N SUBHASH CHAND JAIN Vs. UNIPLY INDUSTRIES LIMITED	September 17, 2009
N SUBHASH CHAND JAIN Vs. UNIPLY INDUSTRIES LIMITED	December 18, 2009
N SUBRAMANIAN Vs. STATE OF TAMIL NADU	February 13, 2009
N SUBRAMANIAN Vs. GROUP COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE	April 1, 2009
N SUNDAR Vs. SRIDHAR ROADWAS	August 6, 2009
N SURESH Vs. VICE CHANCELLOR ANNA UNIVERSITY GUINDY	July 10, 2009
N SURESHNATHAN Vs. GOVERNMENT OF PONDICHERRY	January 27, 2009
N THANGAVELAN Vs. DISTRICT COLLECTOR ERODE	December 8, 2009
N THIAGARAJAN Vs. REGIONAL JOINT DIRECTOR REGIONAL	July 27, 2009
N THIAGARAJAN Vs. INSPECTOR GENERAL OF POLICE	September 8, 2009
N UMA SUNDARI Vs. SECRETARY TO GOVERNMENT RURAL	March 31, 2009
N UTHANDAVAN Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	July 21, 2009
N VEERAKUMAR Vs. DISTRICT COLLECTOR COLLECTORATE TRICHY	November 4, 2009
N VELUSAMY Vs. N P RASAPPAN	March 2, 2009
N VENKATESAN Vs. DIRECTOR OF TOWN PANCHAYAT KURALAGAM CHENNAI	September 30, 2009
N VENKATRAMA ACHARI Vs. MANIKCHAND JAIN	November 9, 2009
N VISWANATHAN Vs. TAMIL NADU ELECTRICITY BOARD	November 13, 2009
N VIVEKANANDAN ALIAS VEERA VENKOBAN Vs. DISTRICT COLLECTOR	April 18, 2009
N. AMIRTHALINGAM Vs. A. DHANAPAL	June 18, 2009
N. ANAND Vs. STATE	August 24, 2009
N. CHANDRASEKARAN AND ANOTHER Vs. STATE	August 11, 2009
N. CHELLAN Vs. S. NAGARAJA PERUMAL	January 21, 2009
N. RAJKUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 28, 2009
N. SOMASUNDARAM Vs. STATE OF TAMIL NADU	April 30, 2009
NABISAL AMMAL Vs. PARAMASIVAN	April 18, 2009
NACHAMMAL Vs. CHELLAPPA GOUNDER	February 17, 2009
NACHIMUTHU GOUNDER Vs. DISTRICT COLLECTOR DISTRICT	June 15, 2009
NAFED PROCESSED FOODS A UNIT OF NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION INDIA LIMITED Vs. LABOUR INSPECTOR	February 18, 2009
NAGAMANI Vs. SINGARAVELU	June 11, 2009
NAGAMMANIAMMAL Vs. GOVINDASAMY (DIED)	February 5, 2009
NAGAPPA Vs. V NAGARAJ	April 1, 2009
NAGARAJ Vs. STATE OF TAMILNADU	July 17, 2009
NAGARAJ Vs. STATE	December 13, 2009
NAGARAJ Vs. STATE	November 13, 2009
NAGARAJ Vs. STATE	October 29, 2009
NAGARAJAN Vs. STATE	November 5, 2009
NAGARAJAN Vs. STATE	December 3, 2009
NAGESWARI Vs. DISTRICT COLLECTOR & DISTRICT DINDIGUL	April 23, 2009
NAINAR MOHAMMED Vs. S SHEIK MOHAMMED; TMT HAJARAM BEEVI	August 6, 2009
NAKKEERAN NEDUMPIRAI VILLAGE AND POST CHEYYAR TALUK VELLORE DISTRICT Vs. STATE	July 6, 2009
NAKODA DAIRY P LTD Vs. KEWAL CHAND VINOD KUMAR	April 6, 2009
NALINI SIVANANDAM Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	October 8, 2009
NALLAKUMAR SAGO FACTORY Vs. ASSISTANT COMMISSIONER	February 16, 2009
NALLAMMAL Vs. R SHANTHI	December 18, 2009
NALLASIVAM Vs. SUBRAMANIAM	April 30, 2009
NALLUSAMY ALIAS PADUMAISELVAN Vs. STATE OF TAMILNADU	December 16, 2009
NAMAKKAL AGRICULTURAL CO-OPERATIVE MARKETING SOCIETY LTD Vs. C MATHIYALAGAN	July 8, 2009
NAMASIVAYA THEVAR Vs. VENKADUSWAMY KONAR	August 19, 2009
NANBARGAL POZHUTHUPOKKU MANRAM REGD SOCIETY Vs. SUPERINTENDENT OF POLICE	September 3, 2009
NANDAGOPAL Vs. STATE	September 15, 2009
NANDI KHANNA Vs. SUNEEL AIYER	January 30, 2009
NANDIKOLLA SRINIVAS Vs. STATE	November 6, 2009
NANJAPPA GOUNDER Vs. GANAPATHY APPAN	December 21, 2009
NARAYANASAMY Vs. STATE	April 21, 2009
NARAYANASAMY NAIDU Vs. SUKUMARAN	February 17, 2009
NARAYANASAMY REDDIAR Vs. TMT MUNIAMMAL	July 8, 2009
NARENDRA DAIRY FARMS P LTD Vs. LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER PALANI	October 21, 2009
NASIYANUR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. V KOLANDAYAMMAL	December 4, 2009
NATARAJAN Vs. A MAHALINGA PADAYACHI	November 5, 2009
NATARAJAN Vs. STATE	January 21, 2009
NATARAJAN Vs. MANICKAM	January 12, 2009
NATARAJAN Vs. ATE	August 5, 2009
NATARAJAN Vs. SENGAMALA MOOPANAR	August 4, 2009
NATARAJAN ALIAS ADALARASU Vs. P DEEPA	August 3, 2009
NATESAN Vs. SHANMUGAM	December 9, 2009
NATHAN INDUSTRIES Vs. M ARULSELVAM	April 21, 2009
NATHIYA FARU Vs. ROJAN ROUX	March 26, 2009
NATHU BANU ASHA Vs. LAKSHMI VILAS BANK LTD	February 12, 2009
NATIONAL FEDERATION OF INDIAN Vs. PRINCIPAL AMBEDKAR GOVERNMENT LAW COLLEGE CHENNAI	November 12, 2009
NATIONAL FEDERATION OF TELECOM EMPLOYEES BSNL Vs. BHARAT SANCHAR NIGAM LIMITED	October 9, 2009
NATIONAL INSURANCE CO LTD Vs. THARABAI	August 3, 2009
NATIONAL INSURANCE CO LTD Vs. S V DURAISWAMY	August 19, 2009
NATIONAL INSURANCE CO LTD Vs. S PRABHAKARAN	September 10, 2009
NATIONAL INSURANCE CO LTD Vs. ELLAPPA	February 13, 2009
NATIONAL INSURANCE CO LTD Vs. A P PRASANNA VENKATESH	April 1, 2009
NATIONAL INSURANCE CO LTD Vs. DEIVANAI	March 17, 2009
NATIONAL INSURANCE CO LTD Vs. S CHITRA	April 3, 2009
NATIONAL INSURANCE CO LTD Vs. T A NICHOLAS	April 13, 2009
NATIONAL INSURANCE CO LTD Vs. S MANICKAM	April 8, 2009
NATIONAL INSURANCE CO LTD Vs. STATE OF TAMILNADU	April 20, 2009
NATIONAL INSURANCE CO LTD Vs. DEEPIKA	April 27, 2009
NATIONAL INSURANCE CO LTD Vs. A P PRASANNA VENKATESH	April 28, 2009
NATIONAL INSURANCE CO LTD Vs. R SIVAKUMAR	April 29, 2009
NATIONAL INSURANCE CO LTD Vs. S SARADA	July 1, 2009
NATIONAL INSURANCE CO LTD Vs. SANTHAMANI	July 17, 2009
NATIONAL INSURANCE CO LTD Vs. AMUTHARANI	November 24, 2009
NATIONAL INSURANCE CO LTD Vs. G VIMALA	October 15, 2009
NATIONAL INSURANCE CO LTD REP BY ITS BRANCH MANAGER Vs. MADASAMY; MUPPIDATHI AND ELAMARAN	August 17, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. P SAKTHI	July 23, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. MUTHAYAMMAL	September 18, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. P KANDASAMY	October 7, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. SHANMUGAVEL	October 7, 2009
NATIONAL INSURANCE COMPANY LTD Vs. BEARDSELL LTD	September 3, 2009
NATIONAL INSURANCE COMPANY LTD Vs. C KALAISELVI	January 23, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. RENGAN	December 11, 2009
NATRAJ AND VENKAT ASSOCIATES Vs. ASSISTANT COMMISSIONER SERVICE TAX II DIVISION	October 20, 2009
NAVANEETHA KRISHNAN Vs. BALA KRISHNAN	October 8, 2009
NAVANEETHAM Vs. SHANMUGAVADIVELU	November 20, 2009
NAZEEMA BARVEEN Vs. A ZUBEIDHA BEE	January 27, 2009
NAZEEMA PARVEEN Vs. A ZUBEIDHA BEE	August 4, 2009
NAZEER ALIAS NAZEER MOHAMMED Vs. STATE	November 9, 2009
NAZIMS CONTINENTAL Vs. INDIAN OVERSEAS BANK TRIPLICANE BRANCH	April 29, 2009
NEELA Vs. STATE	April 15, 2009
NEELA PILLAI Vs. M. SUBRAMONIA PILLAI	January 9, 2009
NEELAMEGAM Vs. TAHSILDAR ARAKKONAM TALUK	April 23, 2009
NEHRUDASAN Vs. FOOD INSPECTOR MADURAI CORPORATION	August 24, 2009
NELLAI KATTABOMMAN SC/ST WELFARE ASSOCIATION TIRUNELVELI Vs. STATE OF TAMILNADU	December 2, 2009
NEPC INDIA LIMITED Vs. INDIAN OIL CORPORATION LTD	August 11, 2009
NEPC INDIA LTD Vs. SOUTHERN WIND FARMS P LTD	August 31, 2009
NEW GALAXY NETCOM Vs. S C V	May 15, 2009
NEW INDIA ASSURANCE CO LTD Vs. ER K JOTHILINGAM	April 28, 2009
NEW INDIA ASSURANCE CO LTD Vs. V BOMMI	June 12, 2009
NEW INDIA ASSURANCE CO LTD Vs. T K DURAISWAMY	July 21, 2009
NEW INDIA ASSURANCE CO LTD Vs. VALLIAMMAL	April 8, 2009
NEW INDIA ASSURANCE CO LTD Vs. PUSHPAVATHY	March 30, 2009
NEW INDIA ASSURANCE CO LTD Vs. O P STEELS LIMITED	January 30, 2009
NEW INDIA ASSURANCE CO LTD Vs. LOGANAYAGI	February 19, 2009
NEW INDIA ASSURANCE CO LTD Vs. ANBALAGAN	August 5, 2009
NEW INDIA ASSURANCE CO LTD Vs. SIVAKUMAR	August 6, 2009
NEW INDIA ASSURANCE CO LTD Vs. PALANI	July 30, 2009
NEW INDIA ASSURANCE CO LTD Vs. KRISHNAVENI	July 27, 2009
NEW INDIA ASSURANCE CO LTD Vs. MUTHUKANNAN	October 5, 2009
NEW INDIA ASSURANCE CO LTD Vs. KUMANAN	October 1, 2009
NEW INDIA ASSURANCE CO LTD Vs. SELVARAJ	December 18, 2009
NEW INDIA ASSURANCE CO LTD. Vs. MUTHU KARUPPAN	July 2, 2009
NEW INDIA ASSURANCE COMPANY Vs. KANDAPPAN	March 3, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. D N MAHESHBABU	April 8, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. IYYAPPAN	January 6, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUJATHA	July 13, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K THILAGAM	June 10, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K GOPAL	October 8, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JEEVANANDHAM	September 15, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V S SAIPRABHU	October 15, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A VEERAMANI	October 14, 2009
NEW INDIA ASSURANCE COMPANY LIMITED, MOTOR THIRD PARTY CLAIMS CELL Vs. S DEEPAK (MINOR), REP BY HIS FATHER V S SAIPRABHU; P RAMANATHAN AND TAMIL NADU STATE TRANSPORT CORPORATION REP BY ITS MANAGING DIRECTOR	October 12, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. SEKAR	February 16, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. R ULAGANATHAN	December 15, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. VIJAYA	December 14, 2009
NEW INDIA ASSURANCE COMPANY LTD BY ITS BRANCH MANAGER Vs. PUSHPAM	July 7, 2009
NEW INDIA ASSURANCE THENI Vs. GOVINDARAJ	August 24, 2009
NEW INDIA INSURANCE CO LTD Vs. C K RAMESH	June 8, 2009
NEW KRISEN ASSOCIATES Vs. HYDERABAD CHEMICAL SUPPLIES LTD	July 30, 2009
NEYVELI LIGNAITE CORPORATION LIMITED Vs. O RAJU	December 17, 2009
NEYVELI LIGNITE CORPORATION Vs. R3 IMPLEADED SUO MOTU	November 12, 2009
NEYVELI LIGNITE CORPORATION LIMITED Vs. ABDULLAH ROWTHAR	September 3, 2009
NEYVELI TOWNSHIP MILK CONSUMERS CO OPERATIVE SOCIETY Vs. AYYAPPAN	April 28, 2009
NIGHTINGALE INSTITUTE OF NURSING EDUCATION Vs. REGISTRAR THE TAMIL NADU DR M G R MEDICAL UNIVERSITY	December 18, 2009
NILGIRIS PLANTERS ASSOCIATION Vs. COLLECTOR OF NILGIRIS	November 5, 2009
NIRVAGAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	November 20, 2009
NISHANTH Vs. GOVINDAMMAL	August 31, 2009
NITHYAKALYANI TEXTILES LTD Vs. SUNDARAM FINANCE LTD	September 2, 2009
NITHYALAKSHMI TEXTILES MILLS PVT LTD Vs. ADDITIONAL SUPRINTENDING ENGINEER TAMIL NADU	October 22, 2009
NIVASHINI MOHAN Vs. R NIVENDRAN	January 20, 2009
NIYAMATHULLAH Vs. JAKLUL BATCHA	April 15, 2009
NOORJAHAN RAZACK Vs. STATE OF TAMIL NADU	October 6, 2009
NOORUL ISLAM EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX	December 11, 2009
NOVA FILMS AND PAPER MANUFACTURING CO PONDICHERRY Vs. INCOME-TAX OFFICER WARD-I 1	March 30, 2009
NSP NAGAPPAN Vs. DISTRICT COLLECTOR AND TAHSILDAR	March 24, 2009
NUTRINE CONFECTIONERY CO LTD Vs. ICON HOUSEHOLD PRODUCTS PVT LTD CHENNAI	October 13, 2009
NUTRINE CONFECTIONERY CO LTD Vs. ICON HOUSEHOLD PRODUCTS PVT LTD	June 8, 2009
O ARUMUGAM Vs. PANDIYAN GRAMA BANK	December 4, 2009
O K VIJAYAKUMAR Vs. T KAVITHA	August 4, 2009
O M H FAZDUL HAMEED Vs. L T RAMACHANDRAN	October 7, 2009
O M PARAMASIVAM Vs. K SUBRAMANIYAN	November 12, 2009
O P MISHRA Vs. BHARAT OVERSEAS BANK LTD	January 29, 2009
O PANDIAMMAL W/O P OTCHU @ OTCHATHEVAR Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT, FOOD, CO-OPERATION AND CONSUMER PROTECTION DEPARTMENT AND; ADDITIONAL SECRETARIAT TO GOVERNMENT OF INDIA, DEPARTMENT OF CONSUMER AFFAIRS	March 18, 2009
O. RAJARAM Vs. DINDIGUL TOWN SOURASHTRA MAHAJANA SABHA	January 28, 2009
OCEAN INTERIORS LIMITED Vs. ASSISTANT COMMISSIONER (COMMERCIAL TAXES)	January 29, 2009
OFFICIAL ASSIGNEE HIGH COURT Vs. P VIJAYA SEKAR REDDY	July 20, 2009
OFFICIAL LIQUIDATOR HIGH COURT Vs. STATE	December 23, 2009
OFFICIAL LIQUIDATOR, HIGH COURT Vs. V. SELVARAJ	July 10, 2009
OFFICIAL LIQUIDATOR, HIGH COURT, MADRAS Vs. SAMUEL JAMES FREDRICK AND OTHERS (AND CONNECTED APPLICATIONS)	February 6, 2009
OIL AND NATURAL GAS CORPORATION LTD Vs. PANCHAIJANYA PROGRESSIVE AND ENTERPRISES	December 8, 2009
OIL AND NATURAL GAS CORPORATION LTD Vs. P SURYA RAO	March 2, 2009
OM SARAVANA STEEL FURNITURE MART Vs. DESIGNATED AUTHORITY	January 9, 2009
OOTACAMUND CLUB Vs. H S MEHTA	October 1, 2009
OPERATING LEASE AND HIRE PURCHASE CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	July 14, 2009
OPTIGRAB INTERNATIONAL Vs. GOVERNMENT OF INDIA	July 14, 2009
ORCHID CHEMICALS AND PHARMACEUTICALS LTD Vs. STATE OF TAMIL NADU	December 8, 2009
ORDINANCE CLOTHING FACTORY WORKERS UNION Vs. SECRETARY MINISTRY OF DEFENCE GOVT OF INDIA NEW DELHI	July 14, 2009
ORIENT HOSPITAL LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 29, 2009
ORIENTAL INSURANCE CO LTD Vs. M PUSHPAN	April 24, 2009
ORIENTAL INSURANCE CO LTD Vs. N MEENAL	April 8, 2009
ORIENTAL INSURANCE CO. LTD. Vs. N. MEENAL	April 8, 2009
ORIENTAL INSURANCE COMPANY LIMITED Vs. SIVAGAMI	October 12, 2009
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHORUKA ROADLINES PRIVATE LTD	August 6, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. POONGAVANAM	August 24, 2009
P A MATHIAZHAGAN Vs. STATE OF TAMIL NADU	April 30, 2009
P A RAMU Vs. T PITCHA	August 24, 2009
P ABDUL WAJID Vs. STATE	June 11, 2009
P ALANGARABABU Vs. MANONMANIAM SUNDARANAR UNIVERSITY	December 16, 2009
P AMMASI Vs. STATE OF TAMILNADU	December 2, 2009
P ANBARASU Vs. STATE	July 6, 2009
P APOORVAM Vs. ANANDH	July 13, 2009
P ARJUNAN Vs. SUB REGISTRAR JOINT III	August 31, 2009
P ARUCHAMY Vs. S SELVAKUMARI	June 26, 2009
P ARUL Vs. GOVERNMENT OF INDIA	November 13, 2009
P ARUMUGAM Vs. D BALASUBRAMANIAM	August 5, 2009
P ARUNACHALAM Vs. L THIAGARAJAN	October 21, 2009
P AUGUSTINE ARUL PHILIP Vs. STATE OF TAMIL NADU	November 25, 2009
P BAKTHAVATCHALAM Vs. B MOHANASUNDARI	January 19, 2009
P BANGARUSAMY Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	April 30, 2009
P BASKARAN Vs. STATE	August 28, 2009
P BOOPATHY HEREDITARY TRUSTEE Vs. SECRETARY TO GOVERNMENT HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	June 17, 2009
P CADIRVELOU HERVE Vs. CHIEF SECRETARY UNION TERRITORY OF PONDICHARRY GOVERNMENT OF PONDICHERRY	December 1, 2009
P CHANDRAN Vs. CONSERVATOR OF FOREST CHENNAI REGION	December 15, 2009
P CHINNA PONNU Vs. DISTRICT COLLECTOR COLLECTORATE PERAMBALUR	April 2, 2009
P CHINNADURAI Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND REGISTRATION DEPARTMENT FORT ST GEORGE CHENNAI	September 15, 2009
P CHINNASAMY Vs. STATE	August 17, 2009
P CHITHAMBARAM Vs. MANAGING DIRECTOR TAFCORN	October 20, 2009
P DHANAPAL Vs. STATE	December 23, 2009
P DHARMARAJAN, MANAGING TRUSTEE, ANANDA SAMUDHRA GRAM BRAHMANA SAMUDHAYAM AND ITS MEMBERS Vs. VANAJAKSHY; P HARIKESAVAN; P SABAREESH; SARAVANAN	September 10, 2009
P DURAIRAJ Vs. P MADANLAL JAIN	July 17, 2009
P DURAISAMY Vs. LICENSING AUTHORITY REGIONAL	September 8, 2009
P DURAISAMY Vs. ASSISTANT DIRECTOR OF HANDLOOMS AND TEXTILES	November 27, 2009
P EFFCE ROSLIE PAPA Vs. DISTRICT TREASURY OFFICER, SUB-TREASURY OFFICER	September 10, 2009
P ELANGO Vs. STATE OF TAMIL NADU	November 6, 2009
P EVANS Vs. DIRECTOR GENERAL C R P F CGO COMPLEX LODHI ROAD NEW DELHI	November 11, 2009
P G RADHABAI Vs. COLLECTOR OF KANCHEEPURAM	December 7, 2009
P G SIVARAJ Vs. LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR DHARMAPURI	January 1, 2009
P GANDHI Vs. R VELMURUGAN	November 30, 2009
P GANDHIMATHI ALIAS AKILA Vs. M SUBRAMANIAM	June 18, 2009
P GNANASUNDARI AND UNITED INDIA INSURANCE CO LTD Vs. PONNAMMAL	February 10, 2009
P GOPAL Vs. INSPECTOR GENERAL OF POLICE	October 15, 2009
P GOPALA KRISHNAN Vs. SUPERINTENDENT OF POLICE	July 15, 2009
P GOVINDARAJ Vs. STATE OF TAMIL NADU	January 6, 2009
P GOVINDASAMY Vs. P SURESH	June 9, 2009
P HEMANTH KUMAR Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AT CHENNAI	November 30, 2009
P ILAMPARITHI Vs. UNION OF INDIA	May 20, 2009
P J PHILIPS CALVIN Vs. DIRECTOR OF MATRICULATION SCHOOLS	October 26, 2009
P JAGADEESAN Vs. GOVERNMENT OF PONDICHERRY	December 1, 2009
P JAYACHANDRAN Vs. STATE OF TAMIL NADU	November 16, 2009
P JEEVABAI Vs. SECRETARY TO GOVERNMENT	July 10, 2009
P JENNIFER PHILIP Vs. STATE OF TAMILNADU	October 26, 2009
P JEYARAM Vs. SECRETARY SELECTION COMMITTEE FOR MBBS/BDS COURSE	July 17, 2009
P JOHN SOLOMON Vs. STATE OF TAMIL NADU	September 30, 2009
P JOSEPH BABY Vs. V KALYANI	July 15, 2009
P JUBILEE CHELLA SUNDARI Vs. GOVERNMENT OF TAMIL NADU	December 4, 2009
P K GOVINDAN Vs. N R AADHIKESAVALU	August 21, 2009
P K MANI Vs. DIRECTOR OF RURAL DEVELOPMENT DEPARTMENT OF RURAL DEVELOPMENT PANAGAL BUILDING SAIDAPET	August 24, 2009
P K PADMAVATHY Vs. STATE OF TAMIL NADU	June 15, 2009
P K SASIKUMAR Vs. R VISWANATHAN	July 10, 2009
P K SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT	November 19, 2009
P K VARADHAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	February 12, 2009
P K VENKATACHALAM Vs. RESERVE BANK OF INDIA	November 19, 2009
P KADHIRVEL Vs. GOVERNMENT OF TAMIL NADU	April 23, 2009
P KALA Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER	October 24, 2009
P KALA Vs. DISTRICT COLLECTOR; DISTRICT EMPLOYMENT OFFICER, CHIEF EDUCATIONAL OFFICER	June 16, 2009
P KALAMANI Vs. MOHANDOSS	February 16, 2009
P KALIMUTHU Vs. STATE	December 17, 2009
P KAMALAMMAL Vs. V SACHIDANANDAM	November 18, 2009
P KANDASAMY Vs. JOINT SUB REGISTRAR II NAMAKKAL	December 21, 2009
P KANNAIAH Vs. V R CHINNARAJ	February 10, 2009
P KANNAMMAL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	December 22, 2009
P KARUPPA KONAR Vs. CHAIRMAN TAMILNADU HOUSING BOARD CHENNAI	October 15, 2009
P KARUPPA KONAR Vs. CHAIRMAN THE TAMILNADU HOUSING BOARD	October 5, 2009
P KATHIRESAN Vs. MEHALA TEXTILE	July 27, 2009
P KOLANDA GOUNDER Vs. STATE OF TAMIL NADU	October 5, 2009
P KRISHNA KUMAR Vs. SUJI BENEFIT FUND	December 1, 2009
P KRISHNAMOORTHY Vs. PALANI	September 18, 2009
P KRISHNAMURTHY Vs. SUPERINTENDENT OF POLICE	July 8, 2009
P KUMARAVELU Vs. STATE OF TAMIL NADU	July 16, 2009
P L KARTHIKA Vs. STATE OF TAMIL NADU	July 16, 2009
P L N NATARAJAN Vs. MELO LEATHER	March 25, 2009
P L NARASIMHALU Vs. ASSISTANT REGISTRAR OF COMPANIES	August 28, 2009
P LAKSHMI Vs. STATE	August 4, 2009
P LALITHA Vs. PUSHPA DEVI	September 7, 2009
P LATAH Vs. SECRETARY TO GOVERNMENT COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT	September 14, 2009
P LOGANATHAN Vs. DIRECTOR OF TOWN PANCHAYAT KURALAGAM	September 2, 2009
P M MUNUSAMY Vs. STATE	July 29, 2009
P M R INSTITUTE OF TECHNOLOGY Vs. CHAIRMAN	July 28, 2009
P M R INSTITUTE OF TECHNOLOGY Vs. CHAIRMAN	July 24, 2009
P M RANGANATHAN Vs. GOVERNMENT OF TAMIL NADU	October 14, 2009
P M SOMASUNDARAM AND SON Vs. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT	December 4, 2009
P MADHANLAL PATEL Vs. STATE REPRESENTED	November 17, 2009
P MAHAMANI Vs. TAHSILDAR; M CHINNATHAMBI AND P RAJAPANDI	August 25, 2009
P MAHENDREN Vs. STATE	March 24, 2009
P MAHIMAIDOSS Vs. TAMIL NADU STATE TRANSPORT CORPORATION	November 13, 2009
P MALLIKA Vs. STATE OF TAMIL NADU	February 10, 2009
P MANI Vs. JOINT CHIEF ENGINEER GENERAL TAMILNADU WATER SUPPLY AND DRAINAGE BOARD HEAD OFFICE	November 26, 2009
P MANI Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE	December 9, 2009
P MANI Vs. SECRETARY TO GOVERNMENT LABOUR WELFARE DEPARTMENT	September 17, 2009
P MANI Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT	March 31, 2009
P MANOHARAN Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING	June 17, 2009
P MANTHIRAMURTHY PARTNER YULE ENGINEERING CORPORATION Vs. P MARIMUTHU PARTNER YULE ENGINEERING COPORATION	December 15, 2009
P MEENAMBAL Vs. DEPUTY INSPECTOR GENERAL OF POLICE	August 6, 2009
P MOHAMMED HASAN Vs. SUB REGISTRAR	August 7, 2009
P MOHANRAJU Vs. K SUBRAMANIAN	March 25, 2009
P MOKKARAJ Vs. GOVERNMENT OF TAMIL NADU	August 5, 2009
P MOOKAIYAN Vs. V JAYARAMAN	July 29, 2009
P MUNUSAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	July 23, 2009
P MURUGAIYAN Vs. R KASI	July 28, 2009
P MURUGESAN Vs. STATE	August 28, 2009
P MURUGESAN Vs. SUPERINTENDENT OF POLICE NAGAPATTINAM	December 3, 2009
P MUTHIAH Vs. ASSISTANT DIRECTOR OF AGRICULTURE	September 15, 2009
P MUTHUSWAMY Vs. COMMISSIONER	February 12, 2009
P N AMIRTHAVALLI Vs. S V SARAVANAN	December 16, 2009
P N SAMPATH Vs. M R SRINIVASAN	July 21, 2009
P N SRINIVASAN FREEDOM FIGHTER Vs. GOVERNMENT OF TAMIL NADU	November 11, 2009
P NAGANATHAN Vs. DEPUTY SUPERINTENDENT OF POLICE	October 23, 2009
P NAGESWARAN Vs. T R SARASWATHI @ SAJINI	March 4, 2009
P NARASAMMAL Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT FORT ST GEORGE	September 16, 2009
P NARAYANAN Vs. DEPUTY SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE OP DEPARTMENT	September 10, 2009
P NARAYANAN Vs. K BASKARAN	September 2, 2009
P NARAYANAN Vs. DIRECTOR OF SOCIAL WELFARE AND N M P	October 12, 2009
P NATARAJAN Vs. PARASURAMAN	January 27, 2009
P P GEORGE Vs. PRESIDING OFFICER	March 31, 2009
P PADMANABHAN Vs. UNION OF INDIA	April 2, 2009
P PALANIAPPAN Vs. DISTRICT COLLECTOR PUDUKKOTTAI	November 2, 2009
P PALANISAMY Vs. UNION OF INDIA	December 14, 2009
P PAPAYAMMAL Vs. CHANDRIKA AYYAR	January 21, 2009
P PARANTHAMAN Vs. MUNIRATHINAM	July 27, 2009
P PERIASAMY Vs. A RAMASAMY GOUNDER	April 21, 2009
P PERIYACHI Vs. DISTRICT TREASURY OFFICER MADURAI	September 10, 2009
P PERUMAL Vs. DISTRICT FOREST OFFICER DIVISION	August 25, 2009
P PICHAIYA Vs. GOVERNMENT OF TAMILNADU	August 7, 2009
P PONNAN Vs. SUPERINTENDENT BORSTOL SCHOOL	August 14, 2009
P POTHIKANNU Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	November 6, 2009
P PRASADA RAO Vs. TAHSILDAR PONNERI TALUK PONNERI	July 29, 2009
P PRAVEEN Vs. T D NAIDU	April 20, 2009
P PUGALENTHI Vs. STATE OF TAMIL NADU	July 17, 2009
P PUGALENTHI Vs. STATE OF TAMIL NADU	September 15, 2009
P PUGALENTHI Vs. SECRETARY TO GOVERNMENT PUBLIC L AND O DEPARTMENT SECRETARIAT CHENNAI	December 17, 2009
P PUNDARIKATAHA RAO Vs. INSPECTOR GENERAL OF REGISTRATION	April 23, 2009
P R KAVITHA Vs. STATE OF TAMIL NADU	October 8, 2009
P R RAJESH Vs. STATE BANK OF INDIA	September 16, 2009
P R SUBRAMANIAN Vs. TAHSILDAR TALUK OFFICE THIRUMAYAM	November 4, 2009
P R SURYANARAYANAN Vs. GOVERNMENT OF TAMIL NADU	August 12, 2009
P R VIJAYARANGAM Vs. P R RAMANUJAM	April 22, 2009
P RAJAGOPAL Vs. INSPECTOR OF POLICE	March 19, 2009
P RAJAGOPAL Vs. RAMAKRISHNAN	December 23, 2009
P RAJASEKARAN Vs. INDIAN OVERSEAS BANK	November 2, 2009
P RAJENDRAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION	November 2, 2009
P RAJENDRAN Vs. STATE	June 19, 2009
P RAJENDRAN Vs. K K PALANISAMY	July 1, 2009
P RAJENDRAN Vs. K K PALANISAMY	June 30, 2009
P RAJENDRAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	September 30, 2009
P RAJESH Vs. SUPERINTENDENT OF POLICE	February 16, 2009
P RAJESHWARI Vs. UNION OF INDIA	April 29, 2009
P RAJU Vs. E M SADASIVAM	July 6, 2009
P RAMACHANDRAN Vs. STATE OF TAMIL NADU	December 23, 2009
P RAMAJAYAM Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT CUDDALORE	October 30, 2009
P RAMAKRISHNAN Vs. STATE OF TAMILNADU	October 7, 2009
P RAMANKUTTY MENON Vs. COMMISSIONER TIRUVOTTIYUR MUNICIPALITY	September 7, 2009
P RAMASAMY Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT CHENNAI	August 7, 2009
P RANGASAMY Vs. AVINASHI GOUNDER	January 12, 2009
P RATHINAM Vs. SUPERINTENDENT OF POLICE	July 4, 2009
P RATHINAM Vs. STATE OF TAMIL NADU	March 6, 2009
P RAVINDRAN Vs. M RAMASUBRAMANIAN THE DEPUTY INSPECTOR GENERAL OF POLICE	November 30, 2009
P RAVINDRAN Vs. ANJALI AUTO FINANCE PROP MR RAJESH KUMAR	July 9, 2009
P REGURAJAN Vs. BHARATHIAR UNIVERSITY	November 5, 2009
P ROBERT IMMANUEL, ROBERT IMMANUEL STALL Vs. STATE REP BY THE FOOD INSPECTOR, ALWARTHIRUNAGARI TOWN PANCHAYAT	August 17, 2009
P RUBAN JAYAGAR Vs. STATE OF TAMILNADU	March 30, 2009
P S BALAKRISHNAN Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF URBAN DEVELOPMENT AND POVERTY ALLEVIATION	August 4, 2009
P S MARAIRAJAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE, VIGILANCE, TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD; ASSISTANT ENGINEER DISTRIBUTION, VILLAPURAM SECTION/METRO, TAMIL NADU ELECTRICITY BOARD	August 27, 2009
P S MASILAMANI Vs. COLLECTOR TIRUVALLUR DISTRICT	January 20, 2009
P S MOHAN SHA Vs. P S PARAMESWARAN SHA	April 20, 2009
P S SEKAR Vs. K PANCHATCHARAM	November 3, 2009
P S SIVAGNANAM Vs. EXECUTIVE OFFICER	July 16, 2009
P S VENKATARAJAN Vs. C DEVAN	December 18, 2009
P SANGAIAH Vs. DEPUTY REGISTRAR	November 9, 2009
P SANKARAN S/O PONNAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (LAW AND ORDER-F) DEPARTMENT	March 24, 2009
P SARAVANA KUMAR Vs. MARS DYE CHEM A PARTNERSHIP FIRM	December 23, 2009
P SATCHIDHANANDAM Vs. CHINNU	November 23, 2009
P SATHYABAMA Vs. C DHARMALINGAM	November 10, 2009
P SEETHALAKSHMI Vs. DISTRICT TREASURY OFFICER MADURAI Ï¿½ 2	September 17, 2009
P SEKARAN Vs. SECRETARY TO GOVERNMENT COOPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT	July 8, 2009
P SENGAN Vs. DIRECTOR DEPARTMENT OF TOWN PANCHAYAT	June 15, 2009
P SENTHIL Vs. CHAIRMAN HEAD OFFICE INDIAN BANK	November 20, 2009
P SERALATHAN Vs. JAYALAKSHMI	October 26, 2009
P SESHAYYA Vs. LIFE INSURANCE CORPORATION OF INDIA	November 23, 2009
P SETHURAM Vs. LICENSING AUTHORITY REGIONAL TRANSPORT OFFICER	July 30, 2009
P SILAS VIJAYAKUMAR Vs. HEMANTHKUMAR	November 2, 2009
P SINGARAVEL Vs. DIRECTOR OF COLLEGIATE EDUCATION	November 26, 2009
P SIVAKAMI Vs. DISTRICT COLLECTOR VIRUDUNAGAR DISTRICT	September 30, 2009
P SIVAKAMISUNDARI Vs. SUBORDINATE REGISTRAR	August 7, 2009
P SIVAKUMAR Vs. INSPECTOR OF PANCHAYATS AND DISTRICT COLLECTOR	January 22, 2009
P SIVAMANI Vs. GOVERNMENT OF TAMIL NADU	September 2, 2009
P SIVASAMY Vs. PRESIDING OFFICER	March 25, 2009
P SIVASUBRAMANIAN Vs. R SARAVANAN	September 18, 2009
P SOLAISAMY Vs. SECRETARY TO GOVERNMENT HANDLOOM AND TEXTILES DEPARTMENT	August 19, 2009
P SOMESHKANDAR Vs. DISTRICT COLLECTOR O/O THE DISTRICT COLLECTOR	October 20, 2009
P SREENIVAS SUNDAR Vs. SECRETARY TO GOVERNMENT	January 6, 2009
P STANLEY BUCK Vs. D GOVINDARAJ	August 25, 2009
P SUBRAMANIAM Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	March 30, 2009
P SUBRAMANIAN Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS DEPARTMENT	March 13, 2009
P SUBRAMANIAN Vs. SUNDARAMBAL	July 22, 2009
P SUBRAMANIAN Vs. DIRECTOR OF SCHOOL EDUCATION AND DISTRICT EDUCATIONAL OFFICER	March 24, 2009
P SUDHA Vs. BHARATHIDASAN UNIVERSITY	July 14, 2009
P SUKUMAR Vs. STATE	February 17, 2009
P SUKUMAR Vs. STATE	October 17, 2009
P SUMANGALA Vs. DIRECTOR	November 9, 2009
P SUNDARAMURTHY Vs. INSPECTOR OF POLICE	July 3, 2009
P SUNDARAMURTHY Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT	August 3, 2009
P SUNDARAPARIPOORANAN Vs. UNION OF INDIA	April 30, 2009
P SWARNALATHAN Vs. GKP ENCLAVE RESIDENTS WELFARE ASSOCIATION	July 22, 2009
P SYED THURAP SULAIMAN Vs. STATE OF TAMIL NADU	June 12, 2009
P T R COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. ASSISTANT DIRECTOR PANCHAYATS	April 3, 2009
P T RAJAN AND CO Vs. STATE OF TAMIL NADU	April 30, 2009
P THANGAIAH Vs. STATE OF TAMIL NADU	June 9, 2009
P THANGAVEL Vs. CHAIRMAN COMMON CADRE COMMITTEE JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	December 11, 2009
P THANGAVEL Vs. DIRECTOR GENERAL OF POLICE; ADDITIONAL DIRECTOR GENERAL OF POLICE, ECONOMIC OFFENCES WING; INSPECTOR GENERAL OF POLICE, ECONOMIC OFFENCES WING AND DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI RANGE	March 31, 2009
P TIRUVENKATAM Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM	December 17, 2009
P ULAGANATHAN Vs. INSPECTOR GENERAL OF REGISTRATION	September 9, 2009
P UTHAMARAJ Vs. DISTRICT REGISTRAR CHENNAI	October 24, 2009
P V CHANDRAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	August 10, 2009
P V MOHANA RAO NAIDU Vs. STATE	October 12, 2009
P VADIVEL Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA NEW DELHI	January 27, 2009
P VALMOORTHY Vs. AUTHORIZED OFFICER UNITED BANK OF INDIA	July 1, 2009
P VARADHRAJAN Vs. UNIT OFFICER NATIONAL PROJECT CONSTRUCTION CORPORATION LTD	January 12, 2009
P VARATHARAJAN Vs. STATE	January 6, 2009
P VASANTHA Vs. COMMISSIONER OF POLICE SOUTH KAVALKUDA	February 4, 2009
P VASANTHI Vs. STATE OF TAMIL NADU	March 23, 2009
P VASUNATHAN Vs. GOVERNMENT OF TAMIL NADU	December 8, 2009
P VEERAMANI Vs. VELLAISAMY	August 14, 2009
P VELAYUTHAM Vs. PONDICHERRY INSTITUTE OF POST MATRIC TECHNICAL EDUCATION	July 17, 2009
P VELUMANI Vs. K A NOORJAHAN	September 30, 2009
P VENKATACHALAM Vs. VALLIYAMMAL	February 18, 2009
P VIJAY Vs. DEEPA	October 8, 2009
P VIJAYALAKSHMI Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION	August 7, 2009
P VIJAYASANKAR Vs. SECRETARY CIVIL SUPPLIES AND CONSUMER AFFAIRS	December 9, 2009
P VINOTH KUMAR Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT; PRINCIPAL MADRAS CHRISTIAN COLLEGE; INSPECTOR OF POLICE; DIRECTOR, DIRECTORATE OF COLLEGIATE EDUCATION	June 23, 2009
P VISWANATHAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	October 7, 2009
P. ANANTHI Vs. UNION OF INDIA	September 17, 2009
P. BALASUBRAMANIAN Vs. DHANALAKSHMI	April 18, 2009
P. KUMARESAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	March 25, 2009
P. PALANIYAMMA Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE AND OTHERS	April 28, 2009
P. THANGARAJ Vs. S. NARAYANI	June 25, 2009
P.C. WORLD Vs. COMMISSIONER OF COMMERCIAL TAXES AND ANR.	October 23, 2009
P.K. BHANU Vs. ADDITIONAL DIRECTORATE	April 29, 2009
PACHAIAMMAL Vs. BAKIAM	August 31, 2009
PADMA PRIYA Vs. STATE OF TAMIL NADU	July 9, 2009
PADMA VADIVEL MURUGAN Vs. GOMATHI KATHIRESAN	November 20, 2009
PADMANABAN Vs. STATE	June 23, 2009
PADMAVATHI Vs. KARUPPASAMI	November 9, 2009
PADMAVATHI COLLEGE OF EDUCATION Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION SOUTHERN REGIONAL COMMITTEE	June 10, 2009
PADMAVATHY Vs. KUMARASAMY	July 24, 2009
PADMAVATHY Vs. GOVINDASAMY	October 24, 2009
PALANI Vs. JAYAMMAL	July 28, 2009
PALANI Vs. B SHANTHILAL	September 7, 2009
PALANIAMMAL Vs. DISTRICT COLLECTOR	January 6, 2009
PALANIAMMAL Vs. LAKSHMI	April 13, 2009
PALANIAPPAN Vs. C K MUNUSAMY	September 7, 2009
PALANICHAMI Vs. AMMINI	September 11, 2009
PALANICHAMY Vs. THE DIRECTOR GENERAL OF POLICE AND THE COMMISSIONER OF POLICE	July 23, 2009
PALANIMUTHU Vs. MANI	December 18, 2009
PALANISAMY Vs. KAMALA	September 17, 2009
PALANISAMY Vs. KAMALA	September 1, 2009
PALANISAMY Vs. K PALANIAMY	February 10, 2009
PALANISAMY Vs. STATE	June 10, 2009
PALANIVEL Vs. THE STATE OF TAMIL NADU REP. BY THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION, MADURAI	August 27, 2009
PALANIYANDI CHETTIAR Vs. C. NATARAJAN	January 9, 2009
PANAYANMMA Vs. GOVERNMENT OF TAMIL NADU	December 22, 2009
PANCHAIAPPAN VEERAPPAN Vs. M A SIRAJUDDIN	September 9, 2009
PANCHALIYAMMAL Vs. DISTRICT COLLECTOR VELLORE VELLORE DISTRICT	August 26, 2009
PANCHAPAKESAN alias PANCHAMI Vs. SAMBANDAM	September 1, 2009
PANCHAVARNAM Vs. MURTHY	June 30, 2009
PANDI Vs. STATE	April 17, 2009
PANDI THEVAR ALIAS PANDIAN Vs. ERODE DISTRICT	November 9, 2009
PANDIAN AND KUMAR Vs. INSPECTOR OF POLICE	January 29, 2009
PANDIT VETRIVEL Vs. AUTHORISED OFFICER CANARA BANK ASSET RECOVERY MANAGEMENT BRANCH	June 24, 2009
PANDIYAN Vs. STATE	April 24, 2009
PANDIYAN Vs. STATE	October 23, 2009
PANDURANGA CHETTIAR Vs. MANJINI	October 15, 2009
PANDURANGAN Vs. SHANMUGAM	October 22, 2009
PANDURANGAN Vs. PONNUSAMY	October 5, 2009
PANDURANGAN Vs. SUB REGISTRAR REDDIARPALAYAM PONDICHERRY	October 5, 2009
PANDYAN GRAMA BANK OFFICERS UNION Vs. UNION OF INDIA	July 13, 2009
PANDYAN GRAMA BANK OFFIERS UNION Vs. PANDYAN GRAMA BANK	October 26, 2009
PANEER SELVAM ALIAS PANEER A1 Vs. STATE	June 29, 2009
PANKAJAM RAMASWAMY Vs. M R ELANGOVAN	September 1, 2009
PANNEERSELVAM Vs. SPECIAL TAHSILDHAR ADI DRAVIDA WELFARE	July 1, 2009
PANNEERSELVAM Vs. STATE	July 8, 2009
PANNEERSELVAM Vs. SEETHARAMAN ALIAS SHIVAALIASMURUGANALIASRANJITH KUMAR	July 20, 2009
PANNEERSELVAM Vs. SUKUMARAN	February 11, 2009
PANNIRSELVAM ALIAS PANNIR Vs. STATE	July 6, 2009
PAPPAMMAL Vs. M THANGAVEL	August 3, 2009
PAPPATHI Vs. SELLAMMAL	March 25, 2009
PAPPATHIAMMAL (DIED) Vs. G ALAGARSAMY REDDIAR	August 5, 2009
PAPPAYEE ALIAS KALIAMMAL Vs. KALIAMMAL	July 17, 2009
PAPPU ALIAS PERUMAYEE Vs. STATE	April 29, 2009
PARADE ADVERTISING AND MARKETING P LTD Vs. M H KHEEBATHULLAH PROP VICHITRA ARTS COMPLEX	March 30, 2009
PARAKH ROADLINES BOMBAY Vs. NATIONAL POLYPLAST INDIA LTD	October 30, 2009
PARAMAKALYANI AGENCIES Vs. COMMERCIAL TAX OFFICER II	April 8, 2009
PARAMASIVAM Vs. ELUMALAI	January 28, 2009
PARAMASIVAM Vs. STATE	April 27, 2009
PARAMASIVAM Vs. STATE	November 11, 2009
PARAMESWARAN V Vs. PRESIDING OFFICER	December 4, 2009
PARAMESWARI Vs. STATE BY THE INSPECTOR OF POLICE; PRADEEP; PANDIAN; SATHIYAVATHI	April 6, 2009
PARANDHAMAN Vs. STATE	August 26, 2009
PARANJOTHI Vs. DHARMAMURTHY RAO BAHADUR CALAVALA CUNNAN CHETTY CHARITIES	February 10, 2009
PARANJOTHI Vs. STATE	November 27, 2009
PARASURAMAN Vs. CANARA BANK	April 22, 2009
PARENT TEACHER ASSOCIATION PALACODE GOVERNMENT BOYS HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION	July 8, 2009
PARENT TEACHERS ASSOCIATION Vs. VISWANATHAN	August 10, 2009
PARIMALAM MEMORIAL EDUCATIONAL AND CHARITABLE TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	July 9, 2009
PARIS DAKNER Vs. COMMERCIAL TAX OFFICER AND ANOTHER	July 22, 2009
PARK CETP P LIMITED Vs. GOVERNMENT OF INDIA	April 20, 2009
PARRY AGRO INDUSTRIES LIMITED Vs. S SEKAR	July 6, 2009
PARTHASARATHY DIED Vs. A RAMACHANDRAN	November 12, 2009
PARVATHA DASARATHAN Vs. COMMISSIONER MADURAI CORPORATION	March 25, 2009
PARVATHAMMAL Vs. TAMIL NADU CIVIL SUPPLY CORPORATION LIMITED	June 16, 2009
PARVATHI Vs. P JAYABALAKRISHNAN	January 19, 2009
PARVATHI CASHEW INDUSTRIES Vs. STATE OF TAMIL NADU	June 17, 2009
PARVENDHAN Vs. STATE	August 6, 2009
PASTOR JOHN PONNAIAH THE ELECTED SECRETARY MADRAS PENTECOSTAL ASSEMBLY PALLAVARAM Vs. ASSISTANT COMMISSIONER OF POLICE	October 27, 2009
PATHIKARASI Vs. SPECIAL COMMISSIONER AND COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT ADMN DEPARTMENT	January 19, 2009
PATTAMMAL Vs. ARULMIGHU SARNTHARAIKATHA SAMY KOIL	January 21, 2009
PATTATHARASIAMMAN TEXTILES REGISTERED FIRM Vs. A LAKSHMANAN	July 7, 2009
PATTUROSE GOUNDER Vs. MURUGESAN	July 21, 2009
PAULMELI CHOCKIAH Vs. STATE	October 6, 2009
PAULRAJ Vs. STATE	April 20, 2009
PAVAYAMMAL Vs. S N CHOCKALINGAM	July 28, 2009
PAVAYEE Vs. ARUMUGAM	April 15, 2009
PAVAYEE ALIAS PAVAYEEAMMAL Vs. KANDASWAMY	March 26, 2009
PAVAYEE AMMAL Vs. K SAKTHIVEL	March 2, 2009
PAVUNU Vs. STATE	January 23, 2009
PEN FOODS PVT LTD Vs. ASSTT COMMR OF CUS (DRAWBACK), CHENNAI	April 1, 2009
PENTECOSTAL MISSION Vs. UNION OF INDIA	January 6, 2009
PEPSICO INDIA HOLDINGS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM CHEPAUK CHENNAI	November 10, 2009
PEPSICO INDIA HOLDINGS PVT. LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	March 6, 2009
PERFETTI VAN MELLE INDIA PVT LTD (FORMERLY VAN MELLE CONFECTIONERY INDIA PRIVATE LIMITED) REPRESENTED BY R RAMESH CHARI, THE AUTHORISED SIGNATORY AND HEAD-SOUTH (OPERATIONS) Vs. UNION OF INDIA REPRESENTED BY JT SECRETARY, TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE; THE COMMISSIONER OF CUSTOMS (APPEALS) AND; THE ASST COMMISSIONER CUSTOMS (DRAWBACK)	February 9, 2009
PERIASAMY Vs. NAINAMALAI	August 10, 2009
PERIASAMY AND R. NATARAJAN Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY, THE COLLECTOR OF REGISTRATION AND THE SUB-REGISTRAR	July 20, 2009
PERIASWAMY PANDARAM Vs. THANGAMMAL	January 6, 2009
PERIYADURAI ALIAS TIRUMALAISAMY Vs. JOTHIMANI	July 22, 2009
PERIYANAYAGAM Vs. KARUPPIAH	December 14, 2009
PERIYAR SELF RESPECT PROPAGANDA INSTITUTION Vs. PERIYAR DRAVIDAR KAZHAGAM REP	July 27, 2009
PERIYASAMY GOUNDER Vs. THANGARASU	January 19, 2009
PERIYASWAMY Vs. INSPECTOR OF POLICE	July 15, 2009
PERIYATHAMBI @ MEYYAR Vs. DEVI	April 8, 2009
PERSONNEL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD Vs. THULUKKANAM	August 10, 2009
PERTHUS ANTOINE MARIE GEOFFREY Vs. RAMADEVY	January 23, 2009
PERUMAL ALIAS KUTTIAPPAN Vs. STATE	March 24, 2009
PERUMAL UDAIYAR Vs. MUNIAMMAL	July 20, 2009
PETCHIMUTHU ALIAS MANI Vs. ANITHA SRUTHI	September 17, 2009
PHILP ALIAS JOHN WILLIAM Vs. STATE	April 20, 2009
PHOOLVATI DHARAMBIR AGGARWAL Vs. COLLECTOR OF MADRAS	December 22, 2009
PHOSPHATE CHEMICALS EXPORT ASSOCIATION INC. Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD.	March 17, 2009
PICASSO OVERSEAS Vs. CESTAT, CHENNAI	November 12, 2009
PICHAKARAPPILLAI Vs. PACHAYAPILLAI	October 28, 2009
PITCHA NAICKER Vs. DISTRICT COLLECTOR TIRUCHIRAPPALLI	November 5, 2009
POKKESAN ALIAS POKKESH Vs. STATE	July 24, 2009
PON ELANGOVAN Vs. STATE OF TAMILNADU	July 27, 2009
PONDICHERRY DENTISTS ASSOCIATION Vs. GOVERNMENT OF INDIA	April 27, 2009
PONDICHERRY ENGINEERING COLLEGE SC/ST EMPLOYEES WELFARE ASSOCIATION Vs. UNION TERRITORY OF PONDICHERRY	July 10, 2009
PONDICHERRY HOUSING BOARD EMPLOYEES UNION Vs. GOVERNMENT OF PONDICHERRY	January 19, 2009
PONMOZHI BALRAJ CHENNAI Vs. COMMISSIONER CORPORATION OF CHENNAI	November 24, 2009
PONMUDI Vs. DISTRICT COLLECTOR PERAMBALUR	November 17, 2009
PONNAMARAVATHI TRADERS ASSOCIATION Vs. STATE OF TAMIL NADU	November 12, 2009
PONNAMMAL Vs. GOPAL GOUNDER	March 6, 2009
PONNIAH Vs. STATE REP BY THE DEPUTY SUPERINTENDENT OF POLICE	September 8, 2009
PONNUSAMMY Vs. STATE	June 10, 2009
PONNUSAMY Vs. MARIMUTHU	January 7, 2009
PONNUSAMY Vs. DEBTS RECOVERY TRIBUNAL	February 9, 2009
PONNUSAMY POOSARI Vs. NALLAN POOSARI	January 23, 2009
PONNUSWAMY GOUNDAR; PERIASWAMY, MADHU Vs. PAPPATHI, MUTHUSWAMY	August 20, 2009
POOLUTHEVAR Vs. STATE	August 7, 2009
POOMANI Vs. INSPECTOR OF POLICE	September 11, 2009
POONGAVANAM Vs. STATE	April 28, 2009
POONKODI Vs. SUBRAMANIA CHETTIAR	April 2, 2009
POONUKANNU Vs. P SEKAR	October 7, 2009
PORCHEZHIA Vs. STATE	September 1, 2009
POWER ENGINEERS Vs. ELECTRONICA MACHINE TOOLS	July 27, 2009
POZHICHALUR MAKKAL NALA MUNNETRA SANGAM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	December 9, 2009
PR PALANIAPPAN Vs. T R RATHINESWARAN	April 20, 2009
PRABHAT KOTHARI Vs. VIJAYA BANK	July 30, 2009
PRABHU @ PRABHAKARAN Vs. COMMISSIONER OF POLICE,; SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND INSPECTOR OF POLICE	April 15, 2009
PRABHU ALIAS PRABAKARAN Vs. STATE	June 17, 2009
PRABHU alias PRABHAKARAN Vs. COMMISSIONER OF POLICE	April 15, 2009
PRADEEP JAIN Vs. INSPECTOR OF POLICE CCB	July 22, 2009
PRADEEP KUMAR Vs. DIRECTOR LOCAL ADMINISTRATION DEPARTMENT	December 4, 2009
PRAKASH Vs. STATE	June 30, 2009
PRAKASH ALIAS JAYAPRAKASH Vs. STATE	November 19, 2009
PRAKASH ALIAS SIVAPRAKASH Vs. STATE OF TAMIL NADU	June 29, 2009
PRAKASH M Vs. SECRETARY TO GOVERNMENT OF INDIA	December 15, 2009
PRAKASH TRANSPORTS Vs. LAKSHMI EXPORTS	November 11, 2009
PRANAM FOUNDATIONS Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	February 10, 2009
PRASAD Vs. STATE	June 22, 2009
PRASAD PROPERTIES AND INVESTMENTS PRIVATE LTD Vs. HINDUSTAN PETROLEUM CORP LTD	April 30, 2009
PRASANNA Vs. STATE	June 18, 2009
PRASANNA VENKATACHALAM Vs. AKKAMMA	November 10, 2009
PRASANNA VENKATACHALAM Vs. AKKAMMA; ASHOK; PADMA	November 12, 2009
PRASANNADEVI Vs. STATE OF TAMIL NADU	August 4, 2009
PRATAPCHAND BAID Vs. M NAINA MOHAMMED	July 24, 2009
PRATEEK APPARELS PVT LTD Vs. S S SUNDARESAN	July 22, 2009
PRATHIBA MALIK Vs. UNION OF INDIA	April 9, 2009
PRATHIBA VENKATARAMAN Vs. ASSISTANT COMMISSIONER	January 27, 2009
PREMAVATHI Vs. SUNDARARAJAN	June 29, 2009
PREMKUMAR Vs. RAJESWARI	October 8, 2009
PRESIDENT K VELLAKULAM PANCHAYAT KALLIKUDI CHATRAM MADURAI DISTRICT Vs. KAMARAJ COLLEGE OF ENGINEERING AND TECHNOLOGY MANAGING BOARD	October 20, 2009
PRESIDENT MELUR PRIMARY AGRICULTURAL CO-OPERATIVE BANK I I 622 Vs. RAJENDRAN	February 6, 2009
PRESIDENT, MALAYALATHANPATTI RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR AND THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT (W R O), PERIYAR MAIN CANAL DIVISION	August 20, 2009
PRESIDENT, RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR; SUB COLLECTOR, EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT	August 20, 2009
PRICOL PACKAGING LIMITED Vs. DISTRICT REVENUE OFFICER STAMPS COIMBATORE	September 29, 2009
PRINCIPAL ST PATRICK SCHOOL AND COLLEGE Vs. AMARAVATHI	October 21, 2009
PRINCIPAL VOC INDUSTRIAL TRAINING INSTITUTE Vs. DIRECTOR OF TRAINING AND SECRETARY	April 30, 2009
PROBIR KUMAR MISRA Vs. RAMANI RAMASWAMY	August 28, 2009
PROF C N VENKATACHALAM Vs. SECRETARY DEPARTMENT OF EDUCATION HIGHER GOVERNMENT OF TAMIL NADU	July 29, 2009
PSA ENNORE PTE LIMITED Vs. UNION OF INDIA	January 21, 2009
PSA ENNORE PTE LTD Vs. UNION OF INDIA	December 11, 2009
PSA SICAL TERMINALS LIMITED Vs. TARIFF AUTHORITY FOR MAJOR PORTS	October 15, 2009
PSA SICAL TERMINALS LIMITED Vs. UNION OF INDIA	July 13, 2009
PUDUCHERRY COMPUTER SCIENCE AND B ED GRADUATES WELFARE ASSOCIATION Vs. DIRECTOR OF SCHOOL EDUCATION	April 29, 2009
PUDUCHERRY STATE WAKF BOARD Vs. RAJIYA NACHIAL	March 5, 2009
PULLIAH Vs. JANARTHAN	June 19, 2009
PURUSHOTHAMAN Vs. STATE	October 30, 2009
PURUSHOTHAMAN Vs. SHASIKALA	December 1, 2009
PUSHPA Vs. SUPERINTENDING ENGINEER	April 21, 2009
PUSHPAM Vs. STATE	October 15, 2009
PUSHPARAJ Vs. STATE	July 24, 2009
PUTTU ALIAS MUTHUKUMAR Vs. STATE	June 15, 2009
PYRAMID SAIMIRA THEATRE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 30, 2009
PYRAMID SAIMIRA THEATRE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION	July 29, 2009
QUICKJET CARGO AIRLINES P LTD Vs. BHARAT AVIATION PRIVATE LTD	September 2, 2009
R A GREETA Vs. REGISTRAR, TAMIL NADU TEACHERS EDUCATION UNIVESITY; DIRECTOR, DIRECTORATE OF DISTANCE EDUCATION; PRINCIPAL, N P R COLLEGE OF EDUCATION AND ADMINISTRATIVE OFFICER, N P R COLLEGE OF EDUCATION	April 22, 2009
R AMBEDHKAR Vs. SUPERINTENDENT OF POLICE	August 6, 2009
R ANAND Vs. CIBI NITTING MILLS	October 28, 2009
R ANBUMANI Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT; DISTRICT COLLECTOR, EXECUTIVE ENGINEER CUM ADMINISTRATIVE OFFICER, TAMIL NADU HOUSING BOARD, THANJAVUR DIVISION	August 19, 2009
R ANNADURAI Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE	July 23, 2009
R ANNAPOORNA Vs. STATE	August 28, 2009
R ANURAJAN Vs. INSPECTOR OF POLICE VALPARAI POLICE STATION	April 13, 2009
R ARIVAZGHAGAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	April 23, 2009
R ARUMUGAM Vs. SUPERINTENDENT OF POLICE	October 13, 2009
R ARUN Vs. STATE	June 26, 2009
R ARUN KARTHIK Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION	July 10, 2009
R AYYAVOO Vs. STATE	July 23, 2009
R B BHASKARAN S/O M RAJABATHER Vs. STATE OF TAMIL NADU	October 9, 2009
R B F NIDHI LIMITED Vs. NEW ERA URBAN AMENITIES LIMITED	September 29, 2009
R BABA SHANKAR Vs. INCOME-TAX OFFICER	December 3, 2009
R BABU Vs. STATE	November 26, 2009
R BALAKRISHNAN Vs. K BABU	November 23, 2009
R BALASUBRAMANIAN Vs. STATE OF TAMIL NADU	July 28, 2009
R BANGARU Vs. ENGINEER-IN-CHIEF WATER RESOURCES ORGANISATION AND CHIEF ENGINEER GENERAL	June 9, 2009
R BASKARA Vs. GNANAPRAKASAM	December 8, 2009
R BASKARAN Vs. SPECIAL ASSISTANT COLLECTOR	June 8, 2009
R BHAGWAN SINGH Vs. O THOMAS	July 16, 2009
R BHARATHI Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD	July 6, 2009
R BHARATHI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT	April 3, 2009
R BHARATHIDASAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	August 17, 2009
R BHUNAVESWARI Vs. R SURESH BABU	September 15, 2009
R CHAMUNDEESWARI Vs. METROPOLITAN TRANSPORT CORPORATION LTD	August 6, 2009
R CHAMUNDEESWARI Vs. INDIAN OVERSEAS BANK	February 25, 2009
R CHANDER Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY REPRESENTED BY CHIEF EXECUTIVE OFFICER AND A BOND STRANDS PVT LTD REPRESENTED BY ITS DIRECTOR, RAMALINGA RAYA REDDY	April 30, 2009
R CHANDRAN Vs. COMMISSIONER SALEM CITY MUNICIPAL CORPORATION	November 3, 2009
R CHELLAPPA Vs. STATE OF TAMILNADU	December 3, 2009
R CHINTHAMANI Vs. C SAMIAPPAN	November 10, 2009
R CHITTILINGAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE	July 8, 2009
R D RAJATHI Vs. DEPUTY INSPECTOR OF POLICE	December 22, 2009
R D RAJESH KANNA Vs. CHAIRMAN CUM MANAGING DIRECTOR NATIONAL INSURANCE COMPANY LTD	April 21, 2009
R D S PROJECT LTD Vs. MARIYU ABDUL AZEEZ	January 22, 2009
R D VENKATESAN Vs. J DHANASEKARAN	February 10, 2009
R DAMODARAN Vs. STATE	July 10, 2009
R DAYANANDA GUPTA Vs. LAKSHMI VENKATADRI	November 25, 2009
R DEEPAK Vs. CHAIRMAN TAMIL NADU UNIFORM SERVICE &	October 21, 2009
R DESINGURAJAN Vs. R VIMALA	August 27, 2009
R DEVARAJ Vs. M VEERAPPA GOUNDER	December 11, 2009
R DHANAGOPAL Vs. GOVERNMENT OF TAMILNADU	October 1, 2009
R DHANAPALAN Vs. STATE	January 22, 2009
R DHANDAPANI Vs. REGIONAL PASSPORT OFFICER	August 19, 2009
R DHANDAPANI Vs. DEPUTY COMMISSIONER OF POLICE	September 18, 2009
R DINAHARAN Vs. INSPECTOR OF POLICE, LAW AND ORDER; M BALUSAMY AND; B PANGAVARNAM	April 6, 2009
R DURAISWAMY Vs. MATHAMMAL	August 19, 2009
R ELANGO Vs. S KUPPUSAMY	September 11, 2009
R ELANGO Vs. SUPERINTENDENT OF POLICE	February 18, 2009
R ELUMALAI Vs. STATE OF TAMIL NADU	June 12, 2009
R ELUMALAI Vs. G VARADHAN	November 25, 2009
R ELUMALAI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, REVENUE DEPARTMENT; PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS AND; ASSISTANT COMMISSIONER/COMPETENT AUTHORITY, URBAN LAND CEILING	January 23, 2009
R G RATHINAM Vs. SUB REGISTRAR OFFICE OF SUB	July 2, 2009
R GANAPATHY Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	August 7, 2009
R GANESAN Vs. K RAMANATHAN	April 30, 2009
R GANESAN Vs. COLLECTOR KRISHNAGIRI	November 18, 2009
R GANESAN Vs. DISTRICT COLLECTOR	November 2, 2009
R GOPAL Vs. DISTRICT REVENUE OFFICER	July 6, 2009
R GOPALAKRISHNAN Vs. N P RAJAN ASSISTANT GENERAL MANAGER PL HO/PERSONNEL DEPARTMENT INDIAN BANK	August 17, 2009
R GOPINATH S/O M RADHAKRISHNAN Vs. SENIOR DIVISIONAL OPERATIONS MANAGER	April 3, 2009
R GOVINDAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	June 9, 2009
R GOVINDARAJ Vs. STATE	September 11, 2009
R GOVINDARAJAN Vs. PRESIDING OFFICER LABOUR COURT TIRUCHI	November 23, 2009
R GUGANESH Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS CHENNAI	November 17, 2009
R GUNASEELAN Vs. DENTAL COUNCIL OF INDIA NEW DELHI	April 29, 2009
R GUNASEKARAN Vs. OFFICER IN CHARGE BUREAU OF NAVIKS	June 30, 2009
R GURUSAMY Vs. DISTRICT TREASURY OFFICER MADURAI	September 10, 2009
R HARIHARA MOOTHY Vs. HIMACHAL FUTIRISTIC COMMUNICATION LTD	October 5, 2009
R I JABARAJ Vs. UNION OF INDIA	January 19, 2009
R J SUJATHA Vs. INDIAN BANK CHITTOOR BRANCH	April 20, 2009
R JANAKI Vs. SECRETARY TO GOVERNMENT PUBLIC DEPARTMENT	October 30, 2009
R JAYA Vs. COMMISSIONER CHENGALPATTU MUNICIPALITY	October 1, 2009
R JAYABALAN Vs. ADDITIONAL DIRECTOR OF SURVEY AND LAND RECORDS	October 5, 2009
R JAYABALAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	March 2, 2009
R JAYAKANTHAN Vs. STATE OF TAMIL NADU	July 28, 2009
R JAYANTHI Vs. GOVERNMENT OF TAMIL NADU	August 21, 2009
R JAYARAMAN Vs. S NATARAJAN	July 3, 2009
R JEEVA Vs. DIRECTOR OF ELEMENTARY EDUCATION	July 31, 2009
R JEYARAMAN Vs. K P V SUNDARAMOORTHY	August 25, 2009
R JOHN MICHEL Vs. SREE SADASIWAM CHIT FUNDS PVT LTD	January 7, 2009
R JOSEPH ALEXIS ALIAS R PRAVIN RAJ Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY	July 1, 2009
R JUSTIN ARULAPPA Vs. R XAVIER ARULAPPA	September 1, 2009
R K ENTERPRISES Vs. BOARD OF TRUSTEES	November 24, 2009
R K JEEJA Vs. DIRECTOR, TEACHER RECRUITMENT BOARD	March 11, 2009
R K KARUPIAH PILLAI Vs. A S SINGARAVELAN	April 18, 2009
R K KUMAR LOTTERY AGENCY Vs. STATE OF TAMILNADU	December 3, 2009
R K P TRADERS PATTUKKOTTAI Vs. STATE OF TAMIL NADU	March 25, 2009
R K SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 20, 2009
R KALAIARASAN Vs. M LINGAM	March 25, 2009
R KALAIARASAN Vs. GOVERNMENT OF INDIA	September 15, 2009
R KALAIVANI Vs. CHAIRMAN INDIAN OIL CORPORATION LTD	December 4, 2009
R KALIAMURTHY Vs. CHIEF ELECTRICAL INSPECTOR GOVERNMENT THIRU-VI-KA INDUSTRIAL CHENNAI	December 3, 2009
R KANDASAMY Vs. GOVERNMENT OF WATER SUPPLY AND DRAINAGE BOARD	November 17, 2009
R KANDASAMY Vs. TREASURY OFFICER COIMBATORE	October 21, 2009
R KANDASAMY Vs. PRESIDING OFFICER LABOUR COURT	January 19, 2009
R KANDASAMY Vs. VARADHARAJAN	July 8, 2009
R KANNAHI Vs. GOVERNMENT OF TAMIL NADU	December 7, 2009
R KANNAIYAN Vs. SECRETARY HIGHWAYS AND RURAL WORKS	June 26, 2009
R KANNAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	March 17, 2009
R KANNAN Vs. DISTRICT FOREST OFFICER KALLAKURICHI FOREST DIVISION	October 9, 2009
R KANNAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD	November 10, 2009
R KANNAPIRAN M S Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HEALTH AND FAMILY WELFARE	November 25, 2009
R KANNIAPPAN Vs. G SUNDARI AMMAL	March 18, 2009
R KARMEGAM AND MINOR NALLAMANI REP BY HIS BROTHER (R KARMEGAM) Vs. STATE OF TAMIL NADU REP BY ITS DIRECTOR COLLECTOR	April 13, 2009
R KARUPPUSAMY Vs. REGIONAL MANAGER TAMILNADU CO OP MARKETING FEDERATION	December 10, 2009
R KASI Vs. REGISTRAR	July 15, 2009
R KAYAROHANAM Vs. S SHANMUAM	July 8, 2009
R KIRUBAVATHY Vs. DISTRICT TREASURY OFFICER MADURAI	September 10, 2009
R KOMARASAMY Vs. PONNAMMAL	April 21, 2009
R KONGAIAH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES SIVAGANGAI	December 7, 2009
R KRISHNAMOORTHY Vs. STATE	June 24, 2009
R KRISHNAMOORTHY Vs. B RAMKUMAR	July 1, 2009
R KRISHNAMOORTHY Vs. AUTHORIZED OFFICER	January 9, 2009
R KRISHNAMOORTHY Vs. DHANALAKSHMI MILLS LTD	August 27, 2009
R KRISHNAMURTHY Vs. STATE OF TAMIL NADU	July 6, 2009
R KRISHNASAMY NAIDU Vs. ROCK ONNE DE PARIS WIFE OF EDWARD AROKIASAMY	October 26, 2009
R KUMAR Vs. STATE	December 11, 2009
R KUMAR Vs. DIRECTOR GENERAL OF POLICE	October 8, 2009
R KUPPAN Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT CHENNAI	December 10, 2009
R LAKSHMANAN Vs. INDIAN OVERSEAS BANK NUNGAMBAKKAM BRANCH	October 30, 2009
R LALITHAMBAL Vs. J STANLY JONES	August 7, 2009
R LATHA Vs. DIRECTOR OF SCHOOL EDUCATION	December 21, 2009
R M MANOHAR DANIEL Vs. GOVERNMENT OF TAMIL NADU	September 30, 2009
R M RAMASAMY Vs. ASSISTANT DIRECTOR OF LOCAL FUND AUDIT MUNICIPAL PENSION CHENNAI	December 23, 2009
R M SOMASUNDARAM Vs. DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING AND SECRETARY	August 7, 2009
R MADESH Vs. STATE	July 29, 2009
R MAHESWARAN Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYATS	February 11, 2009
R MAHESWARI Vs. P SENTHILKUMAR	November 25, 2009
R MANI Vs. SECRETARY EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU	June 15, 2009
R MANICKAM Vs. INSPECTOR-GENERAL AND COMMISSIONER OF POLICE	July 14, 2009
R MANICKAM Vs. JAN MOHAMED SAIT	January 22, 2009
R MANICKAM Vs. SENGUNTHAR CHARITABLE TRUST	September 3, 2009
R MANICKAVASAGAM Vs. SECRETARY ATTUR TOWN BANK CO-OPERATIVE BANK LTD	March 24, 2009
R MANIKANTAN Vs. GOVERNMENT OF TAMIL NADU	August 21, 2009
R MANIMEGALAI Vs. EXECUTIVE-CUM-ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD	April 24, 2009
R MANNAR Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRAIVE AND WATER SUPPLY DEPARTMENT	November 5, 2009
R MANOHARAN Vs. P NAAZ	August 31, 2009
R MARGANDEYAN Vs. STATE OF TAMIL NADU	June 15, 2009
R MAYARATHINAM Vs. DIRECTOR OF SOCIAL WELFARE	July 22, 2009
R MOHAN Vs. DIRECTOR PERSONNEL CORPORATE OFFICE NEYVELI LIGNITE CORPORATION LIMITED	June 12, 2009
R MOHAN RANGANATHAN Vs. DISTRICT REVENUE OFFICER KANCHEEPURAM	December 21, 2009
R MOHANASUNDARAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	June 10, 2009
R MOORTHY Vs. TAMIL NADU STATE ELECTION COMMISSION	October 6, 2009
R MUNIYANDI Vs. SECRETARY TO GOVERNMENT ADI-DRAVIDAR AND TRIBAL WELFARE DEPARTMENT	October 14, 2009
R MURUGA PERUMAL Vs. J RADHAMANI	July 7, 2009
R MURUGAMBAL Vs. SUB REGISTRARS OFFICE PATTUKOTTAI	November 4, 2009
R MURUGAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	October 15, 2009
R MURUGAN ALIAS PERUMAL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	November 5, 2009
R MURUGESAN Vs. PRINCIPAL GOVERNMENT WOMEN POLYTECHNIC	June 11, 2009
R MUTHUKRISHNAN Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL	June 29, 2009
R MUTHUKRISHNAN Vs. MANAGING DIRECTOR	January 19, 2009
R NAGARAJAN Vs. D S HARIHARAN	August 28, 2009
R NAGARAJAN Vs. FOOD INSPECTOR	August 10, 2009
R NARAYANAN Vs. SECRETARY TO GOVERNMENT PUBLIC LAW OFFICERS DEPARTMENT	August 28, 2009
R NATARAJAN Vs. RUKMANI	August 5, 2009
R NAVANEETHAM Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER	August 10, 2009
R NAVEENEETHAKRISHNAN Vs. DISTRICT TREASURY OFFICER MADURAI	September 10, 2009
R NEELAVATHY Vs. STATE OF TAMIL NADU	November 24, 2009
R NIRMALA Vs. Y SHANTHI	April 23, 2009
R NIRMALA DEVI Vs. VICE-CHANCELLOR	August 26, 2009
R P RAMAKRISHNAN Vs. DIRECTOR OF SCHOOL EDUCATION	September 18, 2009
R PADMACHALA Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	April 1, 2009
R PADMANABAN Vs. G LALITHA	January 19, 2009
R PALANISAMI Vs. R SUBRAMANIA GOUNDER	April 22, 2009
R PALANISUBRAMANIAN Vs. TRANS MEDICAL INDIA LTD	February 6, 2009
R PANEER SELVAM Vs. SUPERINTENDING ENGINEER	July 9, 2009
R PANNERSELVAM Vs. A SUBRAMANIAN	April 28, 2009
R PARTHIBAN Vs. STATE OF TAMILNADU	October 30, 2009
R PARVATHY Vs. LALITHA	September 10, 2009
R PASUPATHY Vs. STATE OF TAMIL NADU	October 7, 2009
R PAVIRUSAN Vs. GOVERNMENT OF TAMIL NADU	April 28, 2009
R PRAKSH KUMAR Vs. SECRETARY TO GOVT INFORMATION AND TOURISM DEPT	September 30, 2009
R R GEORGE CHRISTOPHER Vs. STATE	July 27, 2009
R R NADHAM Vs. STATE OF TAMIL NADU	November 2, 2009
R R TEACHER TRAINING INSTITUTE KAMACHIAMMAL EDUCATIONAL AND CHARITABLE TRUST Vs. MEMBER SECRETARY NATIONAL COUNCIL FOR TEACHER EDUCATIONAL HANS BHAVAN WING II NEW DELHI	July 1, 2009
R RADHAKRISHNAN Vs. M S SASWATH CONSTRUCTION PVT LTD &	February 10, 2009
R RADHAKRISHNAN ALIAS VELUSAMY Vs. STATE	July 15, 2009
R RAGHURAMAN Vs. STATE OF TAMIL NADU	September 1, 2009
R RAJAKRISHNA Vs. STATE OF TAMIL NADU	April 13, 2009
R RAJAN Vs. TAMIL NADU ELECTRICITY BOARD	January 23, 2009
R RAJARAM Vs. T R MAHESWARAN	November 13, 2009
R RAJARETHINAM Vs. STATE OF TAMIL NADU	September 30, 2009
R RAJASEKAR Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT	August 4, 2009
R RAJENDRAN Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS	April 13, 2009
R RAJENDRAN Vs. DISTRICT REGISTRAR PERIYAKULAM	April 17, 2009
R RAJENDRAN Vs. M BHAWARLAL	December 9, 2009
R RAJENDRAN Vs. THIRUMANGALAM MUNICIPALITY	August 7, 2009
R RAJESHWARI Vs. DISTRICT COLLECTOR	June 16, 2009
R RAMACHANDRAN Vs. A P S EXPORTS	July 16, 2009
R RAMASAMY Vs. CENTRAL REGISTRAR OF COOPERATIVE	December 23, 2009
R RAMASAMY EXTENSION OFFICER CO-OPERATION PANCHAYAT UNION UDHAGAMANDALAM NILGIRIS DISTRICT Vs. STATE OF TAMIL NADU	December 22, 2009
R RAMESH Vs. STATE	December 8, 2009
R RANGASAMY Vs. DISTRICT FOREST OFFICER DISTRICT FOREST OFFICE THIRUVANNAMALAI ZONE	June 11, 2009
R RANI Vs. ICICI BANK ANNA NAGAR BRANCH	November 24, 2009
R RAVI Vs. DIRECTOR OF TOWN PANCHAYAT KURALAGAM	November 26, 2009
R RAVI Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYATS DHARMAPURI DISTRICT DHARMAPURI	December 23, 2009
R RAVICHANDRAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	December 18, 2009
R S LAL MOHAN Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT KANYAKUMARI	November 12, 2009
R S LEATHER EXPORTS Vs. CENTRAL BANK OF INDIA & ANR	July 1, 2009
R S MOHAN Vs. ASSISTANT DIRECTOR OF SURVEY, LAND RECORDS; DISTRICT COLLECTOR	July 23, 2009
R S NAMBI Vs. SHAILESH VORA	September 8, 2009
R S PANDIYA PILLAI Vs. BOTHA RAJ	November 6, 2009
R S RANGARAJ Vs. COMMISSIONER OF HANDLOOMS AND TEXTILES	January 23, 2009
R S SHANKAR Vs. V KALA	August 17, 2009
R S SRIDHAR Vs. STATE OF TAMIL NADU	July 30, 2009
R SADASIVAM ALIAS SADASIVADHASAN Vs. STATE	July 22, 2009
R SADHASIVAM Vs. R EZHILARASI	October 14, 2009
R SAMBANDAM Vs. JOINT DIRECTOR OF STATISTICS ADMINISTRATION	July 16, 2009
R SAMPATH Vs. COLLECTOR THE COLLECTORS OFFICE KANCHEEPURAM DISTRICT	October 6, 2009
R SANTHANAM Vs. SUPERINTENDING ENGINEER CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	November 23, 2009
R SARAVANAKUMAR Vs. STATE OF TAMIL NADU	September 3, 2009
R SARAVANAN Vs. P N PERUVAZHUTHI	November 10, 2009
R SARITHA Vs. INSTITUTE OF ROAD TRANSPORT	July 10, 2009
R SATHYASRI Vs. REGISTRAR	July 28, 2009
R SEKAR Vs. STATE	April 21, 2009
R SENTHIL KUMAR Vs. DHANDAPANI A AND CO LTD	April 8, 2009
R SENTHUR PANDY Vs. SECRETARY EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU	June 15, 2009
R SHAKAR Vs. STATE	August 27, 2009
R SHAMUGARAJ Vs. R JEEVARATHINAM	April 6, 2009
R SHANKARRAJ Vs. H RAJAPPA	April 15, 2009
R SHANMUGAM Vs. M GANESA MUDALIAR	June 10, 2009
R SHANMUGAM Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	December 7, 2009
R SHANMUGANATHAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE CHENNI	November 16, 2009
R SHOBANA Vs. STATE OF TAMIL NADU	October 15, 2009
R SINGARAVEL Vs. V VIJAYAKUMARI	December 23, 2009
R SIVAKUMAR Vs. DEPUTY REGISTRAR OF CO-OPERATIVES SOCIETIES CUDDALORE	October 21, 2009
R SIVAKUMAR Vs. SRP TOOLS LIMITED	November 17, 2009
R SIVAKUMARAN Vs. DISTRICT COLLECTOR PUDUKOTTAI DISTRICT PUDUKOTTAI	October 7, 2009
R SIVASHANMUGAM Vs. STATE OF TAMIL NADU	March 13, 2009
R SOUNDARAJAN Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF	March 23, 2009
R SRIJITH Vs. STATE OF TAMIL NADU	January 29, 2009
R SRILATHA Vs. INSPECTOR GENERAL OF POLICE MEDICAL	December 21, 2009
R SRINIVASAL NAIDU Vs. V CHOCKALINGAM CHETTY	November 27, 2009
R SRINIVASAN Vs. STATE OF TAMIL NADU	November 9, 2009
R SRINIVASAN Vs. DIVISIONAL ENGINEER ROAD SECTOR PROJECT	April 13, 2009
R SRINIVASAN; A RUKKUMANIAMMAL, A SEENIVASARAGAVAN Vs. I ALAGARSAMY	September 10, 2009
R SRIRAM Vs. R MAHINDRAN; M R SIVAPRAKASAM; S BIRLA; B JEGADEESWARAN	July 16, 2009
R SUBBULAKSHMI Vs. RAMAKRISHNA TRADERS	July 3, 2009
R SUBRAMANIAM Vs. DISTRICT COLLECTOR DISTRICT	August 28, 2009
R SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT TAMIL DEVELOPMENT CULTURE AND RELIGIOUS ENDOWMENTS DEPARTMENT CHENNAI	September 9, 2009
R SUBURATHINAM Vs. T GOVINDARAJ	August 6, 2009
R SUJATHA BABU Vs. SUPERINTENDING ENGINEER VELLORE ELECTRICITY SYSTEM	August 25, 2009
R SUNDAR Vs. KAMARAJ	June 23, 2009
R SUNDAR Vs. R VISWANATHAN	January 19, 2009
R SUNDAR ALIAS SUNDARMAHALINGAM Vs. STATE INSPECTOR OF POLICE	March 11, 2009
R SUNDARAM Vs. B KRISHNAKUMARI	February 10, 2009
R SUNDARARAJ Vs. COMMISSIONER OF POLICE	April 20, 2009
R SUNDARARAJAN Vs. SUPERINTENDENT CENTRAL PRISON	October 12, 2009
R SUPRAMANINAN Vs. DEPUTY REGISTRAR SPECIAL OFFICER	October 9, 2009
R SURESH S/O ROWTHRAM Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	October 22, 2009
R SWAMINATHAN Vs. SIVAGOWRI	August 3, 2009
R SWAMINATHAN Vs. SIVAGOWRI	January 20, 2009
R SWARNAVALLI Vs. H H THE PRINCE OF ARCOT ENDOWMENTS	March 16, 2009
R SWARUP REDDY Vs. KOTAK MAHINDRA BANK LTD	September 10, 2009
R SYED MAQBOOL Vs. PARVEEN SULTANA	June 18, 2009
R T MURUGESAN Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT CHENNAI	September 8, 2009
R T PALANIVELU Vs. SECRETARY TO GOVERNMENT TOURISM DEPARTMENT CUM CHAIRMAN TAMIL NADU FILM DEVELOPMENT CORPORATION	December 16, 2009
R T RAMESH Vs. SECRETARY HOUSING AND URBAN DEVELOPMENT DEPARTMENT	April 3, 2009
R TAMILSELVAN S O LATE K RAJAGOPAL Vs. DIVISIONAL FIRE OFFICER SALEM Ï¿½ DHARMAPURI DIVISION	October 9, 2009
R THALAIMAN Vs. INSPECTOR OF PANCHAYATS-CUM-DISTRICT	April 27, 2009
R THAMARAISELVI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	December 4, 2009
R THANGASAMY Vs. STATE OF TAMIL NADU	June 9, 2009
R THANIKACHALAM Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD	November 23, 2009
R THIRUMAVALAVAN Vs. COMMISSIONER THENI ALLINAGARAM MUNICIPALITY	November 6, 2009
R THIRUNAVUKKARASU Vs. STATE OF TAMIL NADU	October 14, 2009
R UMASHANKAR INSPECTOR OF POLICE H R AND C E DEPARTMENT MADURAI Vs. COMMISSIONER OF POLICE	September 8, 2009
R V S INDUSTRIES P LTD Vs. TAHSILDAR SOUTH	December 9, 2009
R VAIDYANATHAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION	July 7, 2009
R VASINATHAN Vs. COMMERCIAL TAX OFFICER FAC AMBATTUR ASSESSMENT CIRCLE	January 28, 2009
R VASU Vs. MANJULA	February 16, 2009
R VEERAMANI Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	November 6, 2009
R VELAMMAL Vs. DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT	November 6, 2009
R VELMURUGAN Vs. COMMISSIONER THE CORPORATION OF CHENNAI	August 5, 2009
R VELUMANI Vs. T N DR MGR MEDICAL UNIVERSITY	July 15, 2009
R VINAYAGA SENGUNDER Vs. EXECUTIVE OFFICER	July 31, 2009
R VINCENT Vs. MR MANIKFAN THE DIRECTOR CENTRAL INSTITUTE OF FISHERIES NAUTICAL AND ENGINEERING TRAINING MINISTRY OF AGRICULTURE DEPARTMENT OF ANIMAL HUSBANDARY AND DAIRYING	October 22, 2009
R VINCENT JAYAKUMAR Vs. COMMISSIONER OF POLICE	September 9, 2009
R VISHWANATHAN Vs. SIVAMALAR	August 31, 2009
R VISWAMITHRAN Vs. DISTRICT COLLECTOR VIRUDHUNAGAR	November 3, 2009
R VISWANATHAN Vs. AGRICULTURAL PROTECTION COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMILNADE	August 11, 2009
R. ARULANANDAM Vs. K. MANI AND GANESAN @ GANAPATHY	April 17, 2009
R. BABA SHANKAR Vs. INCOME TAX OFFICER	December 3, 2009
R. KARMEGAM Vs. STATE OF TAMIL NADU	April 13, 2009
R. MUTHUMANI Vs. SUBRAMANIAN M.	August 17, 2009
R. PANJAVARNAM Vs. STATE	December 17, 2009
R. SATHYA Vs. THE SUPERINTENDENT OF POLICE, THE DEPUTY SUPERINTENDENT OF POLICE AND THE INSPECTOR OF POLICE	April 30, 2009
R. SUGUNA Vs. R. SHANMUGAVEL	April 16, 2009
R. VENKATESAN AND OTHERS Vs. THE INSPECTOR OF POLICE	June 24, 2009
R. VIJAYAKUMAR Vs. C. NATESAN	July 22, 2009
RADHA Vs. RAMALINGAM	July 21, 2009
RADHA METALS Vs. THE STATE OF TAMIL NADU	April 22, 2009
RADHAKRISHNAN Vs. KALYANI AMMAL	January 20, 2009
RADHAKRISHNAN Vs. STATE	August 7, 2009
RADHAKRISHNAN Vs. INSPECTOR OF POLICE	August 28, 2009
RADHAMMA Vs. GOVERNMENT OF TAMIL NADU	September 30, 2009
RAFI HUSSAIN Vs. STATE	July 1, 2009
RAGAVENDRA ADVERTISING Vs. PRASAR BHARATI BROADCASTING CORPORATION OF INDIA	October 6, 2009
RAGHAVAN Vs. E VISWANATHAN	September 8, 2009
RAGHU Vs. STATE OF TAMIL NADU	August 3, 2009
RAGHURAM TANDRA AND OTHERS Vs. UTI BANK LIMITED	July 16, 2009
RAGILA Vs. STATE	January 28, 2009
RAGU ALIAS RAGUKUMAR Vs. KARUNA ALIAS KARUNAKARAN	June 30, 2009
RAHILA BILAL Vs. STATE OF TAMIL NADU	July 9, 2009
RAINBOW FOUNDATIONS LTD. Vs. ASSISTANT COMMISSIONER (CT) (FAC)	October 22, 2009
RAJA Vs. STATE	June 22, 2009
RAJA Vs. STATE	July 7, 2009
RAJA Vs. TAHSILDAR	March 30, 2009
RAJA Vs. STATE	December 15, 2009
RAJA Vs. STATE	October 27, 2009
RAJA Vs. STATE	November 17, 2009
RAJA Vs. STATE	November 10, 2009
RAJA Vs. K SATHISKUMAR	November 30, 2009
RAJA Vs. STATE	September 15, 2009
RAJA ALIAS MUGAPPAIR RAJA Vs. STATE	February 19, 2009
RAJA ALIAS NAGARAJ Vs. STATE	December 10, 2009
RAJA ALIAS PALANISAMY Vs. A RAJAMANI	June 18, 2009
RAJA ALIAS SELVARAJ Vs. STATE	July 13, 2009
RAJA GOPAL Vs. STATE	July 13, 2009
RAJA SINGH Vs. P MANOHARAN	November 23, 2009
RAJAGOPAL Vs. ANJALI	October 19, 2009
RAJAGOPAL Vs. NARAYANASAMY	September 11, 2009
RAJAGOPAL CHETTIAR Vs. SRINIVASAN	November 13, 2009
RAJAKKANNU Vs. STATE OF TAMIL NADU	April 24, 2009
RAJALAKSHMI Vs. CHIDAMBARAM VANUVAR PODHU	November 17, 2009
RAJALAKSHMI Vs. RAMA DEVI	April 29, 2009
RAJALAKSHMI ENTERPRISES Vs. STATE OF TAMIL NADU	July 2, 2009
RAJALAKSHMI SIVAKUMAR Vs. N RAJAVELU	January 23, 2009
RAJAMAHESH Vs. SECRETARY TO GOVERNMENT HOME POL VI DEPARTMENT	July 17, 2009
RAJAMANI Vs. KUMARASAMY	December 23, 2009
RAJAMMAL Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT GOVERNMENT OF TAMILNADU	December 8, 2009
RAJAPALAYAM FARMS PRIVATE LIMITED Vs. THE INSPECTOR GENERAL OF REGISTRATION	June 11, 2009
RAJAPALAYAM TOWN AMMAN POTTAL MIDDLE NORTH STREET PALLAR COMMON FUND Vs. RAJAPALAYAM TOWN AMMAN POTTAL STREET DEVANDRA KULA VELALAR COMMUNITY	June 24, 2009
RAJARAM Vs. STATE	July 9, 2009
RAJARAM ALIAS A R RAMASAMY Vs. PERIA MARAKKAL	July 22, 2009
RAJATHI Vs. M YUVARAJ	January 27, 2009
RAJENDER GARG Vs. INSPECTOR OF POLICE	December 17, 2009
RAJENDRA PRASAD ALIAS PRASAD Vs. STATE	July 15, 2009
RAJENDRAN Vs. STATE	December 7, 2009
RAJESH SALECHA Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU SOUTH ZONE	March 6, 2009
RAJESHKANNAN @ KUPPAIKANNAN Vs. SECRETARY TO THE GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE, INSPECTOR OF POLICE	August 14, 2009
RAJESWARI Vs. STATE	June 25, 2009
RAJESWARI AMMAL Vs. ARUNACHALAM	August 7, 2009
RAJKUMAR Vs. STATE	December 7, 2009
RAJMANICKAM M Vs. MANAGEMENT OF STATE FARM CORPORATION OF INDIA LTD	July 24, 2009
RAJU Vs. SANKARAMMAL	August 7, 2009
RAJU KANDAN MUDALIAR Vs. STATE	April 29, 2009
RAKINDO DEVELOPERS P LTD Vs. COMMISSIONER OF POLICE	April 9, 2009
RAKKAPPAN Vs. STATE	June 26, 2009
RAKKIAPPAN Vs. STATE	November 9, 2009
RAKKIYA GOUNDER Vs. ARUKKANIAMMAL	November 30, 2009
RAM ENGINEERING CONSTRUCTIONS PONDICHERRY Vs. COMMISSIONER PONDICHERRY MUNICIPALITY MUNICIPAL OFFICE	March 17, 2009
RAM THEATRE Vs. DEPUTY COMMISSIONER C T MADURAI DIVISION	June 17, 2009
RAMA RAJA Vs. MANAGING DIRECTOR	April 6, 2009
RAMACHANDANI SHYAM Vs. JT SECRETARY, MINISTRY OF FINANCE	October 21, 2009
RAMACHANDRA REXINS PRIVATE LTD Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	April 29, 2009
RAMACHANDRA TEACHER TRAINING INSTITUTE RUN Vs. STATE OF TAMIL NADU	June 23, 2009
RAMACHANDRAN Vs. STATE	September 30, 2009
RAMACHANDRAN (DIED) (R RAJAMMAL, R BARANIDHARAN AND R VAISHNAVI) Vs. DEPUTY COMMISSIONER, EXECUTIVE OFFICER; EXECUTIVE OFFICER, ARULMIGU PRASANNA; ASSISTANT COMMISSIONER, H R AND C E	July 24, 2009
RAMACHANDRAN P.T. Vs. REGIONAL P.F. COMMISSIONER, TIRUNELVELI AND OTHERS.	January 11, 2009
RAMADOSS Vs. ANJALI	July 30, 2009
RAMAJAYAM Vs. LAKSHMI MILLS CO LTD	July 7, 2009
RAMAKRISHNA CHANDRA TEACHER TRAINING INSTITUTE REP BY ITS CRORRESPONDENT, V RAMAKRISHNAN Vs. REGIONAL DIRECTOR, NATIONAL COUNCIL FOR TEACHER EDUCATION, SOUTHERN REGIONAL COMMITTEE; SECRETARY, SCHOOL EDUCATION (U1) DEPARTMENT; DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING; PRINCIPAL, DISTRICT INSTITUTE OF EDUCATION AND TRAINING	September 15, 2009
RAMAKRISHNA MISSION VIDYALAYA POLTECJNIC COLLEGE Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	October 15, 2009
RAMAKRISHNAN Vs. DISTRICT COLLECTOR AND MAGISTRATE OFFICE OF DISTRICT COLLECTOR COIMBATORE CITY	October 13, 2009
RAMALAKSHMI Vs. GENERAL MANAGER VIRUDHUNAGAR DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED	November 3, 2009
RAMALINGA REDDY Vs. SUBBAMMAL	August 31, 2009
RAMALINGAM Vs. GANESAN	February 17, 2009
RAMALINGAM Vs. CHANDRA AMMAL	February 11, 2009
RAMALINGAM Vs. THIRUVENKADAM	December 23, 2009
RAMAMOORTHY Vs. THERADI KARUPPASAMY VAZHIPADUM HINDU NADAR THARANGAN VAGAI THAYATHIGAL SANGAM THROUGH ITS SECRETARY,; DISTRICT COLLECTOR; TAHSILDAR	July 22, 2009
RAMAMOORTHY Vs. M. SHANMUGAM, S. DHAMODHARAN AND S. KALIRAMAN	July 8, 2009
RAMAMURTHY Vs. STATE:	July 16, 2009
RAMAN Vs. STATE	December 16, 2009
RAMAN ALIAS RAMASAMY Vs. STATE	November 25, 2009
RAMAN ALIAS SIVARAMAN Vs. M PALANISAMY	October 30, 2009
RAMANATH Vs. C KAMALA	January 22, 2009
RAMASAMI Vs. SUBRAMANI	April 15, 2009
RAMASAMY Vs. RAMACHANDRAN	February 11, 2009
RAMASAMY Vs. STATE	August 5, 2009
RAMASAMY Vs. STATE	November 16, 2009
RAMASAMY Vs. THANGAVEL	December 7, 2009
RAMASAMY Vs. MARIAPPAN	March 11, 2009
RAMASAMY GOUNDER Vs. OOMATHURAI GOUNDER	October 27, 2009
RAMASUNDARA ASARAI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS COLLECTOR; COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND; ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	January 27, 2009
RAMASWAMY GOUNDER Vs. PALANISAMY	March 5, 2009
RAMASWAMY K Vs. MANAGEMENT OF WARWICK ESTATE	February 10, 2009
RAMAYEE Vs. SUPERINTENDENT OF POLICE	March 13, 2009
RAMAYEEAMMAL Vs. C KARTHIKEYAN	July 9, 2009
RAMCHANDRAN P T Vs. REGIONAL P F COMMISSIONER TIRUNELVELI	June 11, 2009
RAMCO SUPER LEATHERS LTD Vs. DHANALAKSHMI BANK LTD	August 17, 2009
RAMESH Vs. INSPECTOR OF POLICE THIRUTHURAIPOONDI POLICE STATION	August 3, 2009
RAMESH Vs. STATE	August 25, 2009
RAMESH Vs. STATE	April 16, 2009
RAMESH @ PRASANNA VENKATESAN Vs. CHANDRASEKAR	June 26, 2009
RAMESH ALIAS RAMESH BABU Vs. STATE	September 8, 2009
RAMJEE LEATHERS AND SUPPLIES Vs. ASST EXECUTIVE ENGINEER REGISTRATION DEPARTMENT	December 21, 2009
RAMJI NAICKER (DIED); RUKKU BAMMAL (DIED); R MOHAN; R PADMA; SELVI JEEVA; KALA Vs. MUTHU NAICKER	December 18, 2009
RAMKANTH PADIA Vs. CESTAT, CHENNAI	June 29, 2009
RAMKUMAR ALIAS AMBEDKARALIASAJAIALIASAJAI KUMAR Vs. STATE	October 28, 2009
RAMKUMAR GIRI Vs. CHIEF CONTROLLING REVENUE AUTHORITY CUM INSPECTOR GENERAL OF REGISTRATION CHENNAI	July 23, 2009
RAMU Vs. STATE	July 30, 2009
RAMULU AMMAL Vs. RAMACHANDRA REDDY	April 22, 2009
RAMYA Vs. STATE OF TAMIL NADU	June 10, 2009
RANGA WOOLEN SPINNERS Vs. SOUTH INDIAN BANK LTD	January 29, 2009
RANGAMANI ALIAS VEERATHAL Vs. SUBBAE GOUNDER	February 10, 2009
RANGANATHA MUDALIAR; KRISHNARAJ; SAKTHI Vs. GANESAN	December 18, 2009
RANGANATHAN Vs. RATHINAVEL	April 13, 2009
RANGANATHAN Vs. VELUMANI	July 1, 2009
RANGANATHAN Vs. ASSISTANT ENGINEER	August 4, 2009
RANGANATHAN Vs. A PALANIAPPAN	July 27, 2009
RANGANAYAGIAMMAL Vs. KUMAR	January 23, 2009
RANGANAYAKI Vs. M BALASUBRAMANIAM	November 2, 2009
RANGARAMAN Vs. STATE	November 9, 2009
RANGASAMY Vs. DISTRICT COLLECTOR PERAMBALUR DISTRICT	December 14, 2009
RANGASAMY Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION LTD	April 20, 2009
RANI Vs. STATE	January 27, 2009
RANI Vs. KALAIMANI	February 9, 2009
RANI Vs. M SUNDARAMOORTHY	July 16, 2009
RANI Vs. ADDITIONAL SECRETARY GOVERNMENT OF INDIA NEW DELHI	November 4, 2009
RANI ALIAS UNNAMALAI Vs. STATE	June 18, 2009
RANI BAI GRACIA Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING	October 7, 2009
RANJITH IMPEX Vs. STATE BANK OF INDIA	October 1, 2009
RARANDHIMANGALAM PANCHAYAT REP BY ITS PRESIDENT Vs. THIAGARAJAN S/O KRIISHNAMOORTHY	November 18, 2009
RAREFIELD ENGINEERING PVT LIMITED Vs. CHAIRMAN PORT TRUST	October 14, 2009
RASAMMA Vs. STATE	January 7, 2009
RASAPPAN Vs. THIRUMOORTHY	February 26, 2009
RASAPPAN Vs. T SIVAKUMAR	December 17, 2009
RASHEED Vs. STATE	June 29, 2009
RATHIMALA Vs. S P SRINIVASAN	August 28, 2009
RATHINAM Vs. POONGAVANAM	July 9, 2009
RATHNA RESORTS LTD Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION	March 30, 2009
RAVEENDRA MILLS LTD Vs. R DEVADOSS	October 29, 2009
RAVI Vs. STATE	April 2, 2009
RAVI Vs. STATE	July 14, 2009
RAVI Vs. STATE	July 21, 2009
RAVI ALIAS RAVI PRAKASH Vs. STATE	July 1, 2009
RAVI ALIAS RAVIKUMAR Vs. STATE	July 23, 2009
RAVI CHANDRAN Vs. D SRIDHAR	March 31, 2009
RAVI KUMAR Vs. CHAIRMAN	July 24, 2009
RAVICHANDRAN Vs. STATE OF TAMIL NADU	February 10, 2009
RAVICHANDRAN Vs. VANMATHI	June 29, 2009
RAVICHANDRAN Vs. STATE:	October 21, 2009
RAVICHANDRAN TIRUPUR DISTRICT Vs. SARASWATHI UTTAMAPALAYAM DHASAVANAICKENPTTI VELLKOVIL KANGEYAM TALUK DISTRICT	July 6, 2009
RAVINDAR Vs. INTHIAN	December 2, 2009
RAVINDAR ALIAS RAVINDRAN Vs. STATE	December 2, 2009
RAYALA CORPORATION PRIVATE LIMITED Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	July 28, 2009
RAYAPPAN Vs. AROKIA DOSS	January 29, 2009
RAYAPURAM COMMON EFFULENT TREATMENT PLANT P LTD Vs. CHAIRMAN TAMIL NADU POLLUTION CONTROL BOARD	December 15, 2009
RAYMOND MENEZES Vs. SENGUNTHAR KAIKOLAR MAHAJANA SARIGAM	June 19, 2009
RDS PROJECTS LIMITED Vs. K VENKAT RAMANA GENERAL MANAGER P C CHENNAI	December 23, 2009
REENA JOY Vs. GOVERNMENT OF TAMIL NADU	August 3, 2009
REETA Vs. E PREMKUMAR	August 5, 2009
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORP LTD Vs. WHEELS INDIA LIMITED	August 27, 2009
REGIONAL DIRECTOR REGIONAL OFFICE EMPLOYEES STATE INSURANCE CORPORATION LTD Vs. HOTEL GANESH P LTD	February 13, 2009
REGIONAL PROVIDENT FUND COMMISSIONER Ï¿½ II EMPLOYEES PROVIDENT FUND ORGANISATION Vs. SHIRINE VELANKANNI SENIOR SECONDARY SCHOOL	February 11, 2009
REGIONAL PROVIDENT FUND COMMISSIONER TAMIL NADU AND PONDICHERRY STATE EMPLOYEES PROVIDENT FUND ORGANISATION Vs. WIPRO LIMITED	April 17, 2009
REGIONAL TRANSPORT AUTHORITY Vs. R MUTHULAKSHMI	November 20, 2009
REGIONSL TRANSPORT OFFICER Vs. P S RAJENDRAN	December 16, 2009
REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. G MANOHARAN	October 21, 2009
REKHA PARAMESWARI Vs. ASSISTANT COLLECTOR OF CUSTOMS	April 22, 2009
RELIADNCE GENERATORS PVT LTD Vs. CHIEF ENGINEER E BSNL	November 4, 2009
RELIANCE GENERATORS PVT. LTD Vs. COMMERCIAL TAX OFFICER	March 24, 2009
REMY PERFUMES P LIMITED Vs. LA CHATTILINE EDUCATIONAL SOCIETY	December 16, 2009
RENGANATHAN Vs. TAMILSELVI	December 22, 2009
RENGANAYAGI Vs. K R RENGANATHAN MUDALIAR	July 20, 2009
RENGASAMY Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	July 9, 2009
RENUHA DEVI Vs. UNION OF INDIA	April 13, 2009
RENUKA ISWARIAH Vs. CYNTHIA DULIPSINGH	July 23, 2009
RESERVE BANK OF INDIA Vs. V KRISHNAPRASAD	June 23, 2009
RESERVE BANK OF INDIA Vs. N KANNIAMMAL	July 30, 2009
RESHMI Vs. CONTROLLER OF EXAMINATIONS	November 6, 2009
REV SAMUEL D STEPHENS Vs. PASTOR A SAMUEL RAMASAMY	February 27, 2009
REV T SAMPATH BHAGWANDOSS SECRETARY CSI DIOCESE Vs. LAITY ASSOCIATION OF C S I MADRAS DIOCESE	April 18, 2009
REVATHI ENTERPRISES Vs. GOEL INDUSTRIES	July 1, 2009
REVENUE DIVISIONAL OFFICER Vs. N. JANAKI AMMAL	July 16, 2009
REVENUE DIVISIONAL OFFICER Vs. SAROJA VICTOR AND A. VANAJA	August 24, 2009
REVENUE DIVISIONAL OFFICER Vs. SANKARADANU AND ORS	August 3, 2009
REVENUE DIVISIONAL OFFICER Vs. E BAGAVATHIAMMAL @ VIJAYALAKSHMI	April 27, 2009
REVENUE DIVISIONAL OFFICER (LAND ACQUISITION) Vs. KITCHANAN	July 8, 2009
REVENUE DIVISIONAL OFFICER TIRUVANNAMALAI Vs. A GEETHA AMMAL	July 23, 2009
REYNOLDS ALIAS JAMAES Vs. DENISE	July 21, 2009
RICARDO SEAGAL Vs. ADDITIONAL DIRECTORATE ENFORCEMENT DIRECTORATE	April 29, 2009
RICH SOURCE INTERNATIONAL Vs. ADDITIONAL DIRECTOR GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE AND INDUSTRY	January 9, 2009
RISWANA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (LAW AND ORDER - F) DEPARTMENT; THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND; THE INSPECTOR OF POLICE	April 3, 2009
RM. KANNAPPAN Vs. K.N. VIJAYALAKSHMI	June 29, 2009
ROKIYABI Vs. ASMATH BI	December 14, 2009
ROSHNI HABIB Vs. GOVERNMENT OF TAMIL NADU	November 11, 2009
ROY AUGUSTINE AKKARA Vs. SHA DIPCHAND DALAJI	August 21, 2009
ROYAL PLASTIC Vs. COMMERCIAL TAX OFFICER CHENNAI	November 23, 2009
ROYAL STITCHES P LTD Vs. CHIEF COMMISSIONER OF INCOME TAX	May 19, 2009
ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE CO LTD Vs. P AYYAKANNU	February 2, 2009
ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE CO LTD Vs. P AYYAKANNU, N NEETHIPATHI	April 2, 2009
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. A MEENAKSHI	March 4, 2009
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. A PAPPATHI	March 30, 2009
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. PALANIAMMAL	October 5, 2009
RRB ENERGY LIMITED Vs. SANJAY D GHODAWAT	August 31, 2009
RUKMANI Vs. KANDAMANAGALAM PANCHAYAT UNION	December 22, 2009
S A BOOPALAN Vs. SAPPHIRE BENEFIT FUND LTD	July 21, 2009
S A HUSSAINY ALIAS Vs. STATE	August 10, 2009
S A MALLIKA Vs. COLLECTOR OF CHENNAI	April 18, 2009
S A MANIAN Vs. WILDLIFE NATURE AND ENVIRONMENT LOVERS OF THE GENERAL PUBLIC OF NILGIRIS DISTRICT	April 18, 2009
S A PONNAPPAN Vs. J A BATHURUJAMAN	April 15, 2009
S A R SOMASUNDARAM Vs. CIBIRAJ	December 7, 2009
S A RAJENDRAN POOSARI Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT; JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT; EXECUTIVE OFFICER AND S SETHULINGAM POOSARI	January 19, 2009
S A RAJENDRAN POOSARI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	January 19, 2009
S A SIVA ALIAS SATHISH Vs. STATE	July 29, 2009
S A THIRUMAL THEVAR Vs. KAMALAMMAL	September 10, 2009
S ABDUL SALAM SAHIB Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT CHENNAI	November 5, 2009
S ABDUL WAHAB Vs. THAJUDEEN	June 10, 2009
S ADHINARAYANAN Vs. STATE OF TAMIL NADU	December 18, 2009
S ALAGARSWAMY Vs. DEPUTY SUPERINTENDENT OF POLICE	September 8, 2009
S ALAGU Vs. DISTRICT TREASURY OFFICER, SUB-TREASURY OFFICER	September 10, 2009
S ALBERT Vs. STATE	February 2, 2009
S ALBERT THANGARAJ Vs. SUPERINTENDENT OF POLICE	December 18, 2009
S AMBALAM Vs. DIVISIONAL DEVELOPMENT OFFICER COLLECTORATE CAMPUS	September 30, 2009
S AMUDHA DAUGHTER Vs. SRI SURESH BAFNA	November 11, 2009
S ANBARASAN Vs. JOINT DIRECTOR OF GOVERNMENT EXAMINATION/SECRETARY HIGHER SECONDARY EXAMINATIONS	August 19, 2009
S ANDAL Vs. K CHINNASAMY	July 21, 2009
S ANTONY JEYABALAN Vs. INSPECTOR OF POLICE; SUB INSPECTOR OF POLICE; INSPECTOR OF POLICE, CBCID	September 17, 2009
S ARASAN DIED Vs. STATE OF TAMIL NADU	July 10, 2009
S ARASAPPAN Vs. SECRETARY TO GOVERNMENT, DEPARTMENTAL PROMOTION COMMITTEE FOR EMPANELMENT, PROMOTION AS ASSISTANT CONSERVATORS REP ENVIRONMENT AND FORESTS DEPARTMENT	September 15, 2009
S AROKIASAMY Vs. M SAMPOORNAM	July 20, 2009
S ARULANANDAM DEPUTY SUPERINTENDENT OF POLICE Vs. A KALAISELVAN	August 14, 2009
S ARULMARIYANATHAN Vs. STATE	June 16, 2009
S ARULMOZHI Vs. TAMIL NADU ELECTRICITY BOARD	December 3, 2009
S ARUMAINATHAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	July 24, 2009
S ARUNACHALAM Vs. SECRETARY TO GOVERNMENTÏ¿½CUMÏ¿½CHAIRMAN STATE LEVEL SCRUTINY COMMITTEE ADI DRAVIDAR AND TRIBAL WELFARE DEPT	November 4, 2009
S ARUNASIGAMALAI Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT SECRETARIAT	February 10, 2009
S ASHOK KUMAR Vs. PRINCIPAL DR AMBEDKAR GOVERNMENT LAW COLLEGE	July 3, 2009
S ASHOK KUMAR Vs. GENERAL MANAGER PERSONNEL NATIONAL INSURANCE COMPANY LTD	November 13, 2009
S ASSAI ALANGARAM Vs. DISTRICT REVENUE OFFICER; REVENUE DIVISIONAL OFFICER; TAHSILDAR, SUBBIAH	August 24, 2009
S AVUDAIYAPPAN Vs. DIRECTOR OF SCHOOL EDUCATION	July 7, 2009
S AYYAPALAM Vs. ZONAL MANAGER OF L I C OF INDIA ANNA SALAI	November 24, 2009
S B M HIGH SCHOOL MINORITY Vs. STATE OF TAMIL NADU	June 8, 2009
S B STEEL INDUSTRIES Vs. INDIA RE ROLLING MILLS	September 2, 2009
S BABU Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	July 14, 2009
S BABYAMMAL Vs. STATE OF TAMIL NADU	September 3, 2009
S BADRINARAYANAN Vs. M PURUSHOTHAMAN	November 27, 2009
S BAGIRATHI Vs. VILLAGE PRESIDENT VENNAIYUR	November 12, 2009
S BAGIRATHI Vs. DISTRICT COLLECTOR CUDDALORE	November 2, 2009
S BALAKRISHNAN Vs. INSPECTOR OF POLICE KALAYARKOVIL PS SIVAGANGAI	August 26, 2009
S BALAMMAL A SHANMUGAVEL Vs. JAYASUDHA MINERAL WATER PRIVATE LTD	August 11, 2009
S BALARAMAN Vs. STATE	June 10, 2009
S BALASUBRAMANIAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	September 9, 2009
S BALASUBRAMANIAN Vs. PRESIDING OFFICER LABOUR COURT	June 24, 2009
S BASKAR Vs. N KADIRRAJU	July 23, 2009
S BEEMA BEEVI Vs. STATE OF TAMIL NADU	April 15, 2009
S BHASKAR Vs. A R PALANISAMY	December 19, 2009
S BUDDHAN Vs. COMMISIONER OF POLICE CITY	July 3, 2009
S C PANDIYAN Vs. P V SRINATH YESWANTH	October 26, 2009
S CHAKKARAVARTHY Vs. NEYVELI LIGNITE CORPORATION LIMITED	April 28, 2009
S CHANDRA Vs. MANAGEMENT OF HEMADHRI DYEING AND PRINTING	July 22, 2009
S CHANDRA Vs. STATE OF TAMIL NADU	October 9, 2009
S CHANDRASEKARAN Vs. CHIEF ENGINEER GENERAL PUBLIC WORKS DEPARTMENT	September 30, 2009
S CHANDRASEKARAN Vs. SECRETARY TO GOVT PUBLIC LAW AND ORDER E DEPT CHENNAI	November 5, 2009
S CHATTANATHA KARALYALAR COLLEGE OF PARMACY Vs. PRESIDING OFFICER LABOUR COURT	December 22, 2009
S CHELLIAH Vs. COMMISSIONER TENKASI MUNICIPALITY TIRUNELVELI DISTRICT	October 7, 2009
S CHIDAMBARAM Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	August 14, 2009
S CHIDAMBARAM Vs. STATE	July 6, 2009
S CHINNATHAI Vs. K C CHINNADURAI	July 23, 2009
S CHITRA Vs. DIRECTOR OF FIRE SERVICES	September 30, 2009
S D BALASUBRAMANIAM Vs. DIRECTOR OF ANIMAL HUSBANDRY AND VETERINARY SERVICES CENTRAL OFFICE BUILDINGS	July 9, 2009
S D JOSEPH Vs. E EBINESAN	August 10, 2009
S DAMODARAN Vs. STATE OF TAMIL NADU	August 7, 2009
S DAMODARAN Vs. COMMISSIONER OF POLICE	December 17, 2009
S DESAN Vs. MANAGEMENT OF SOUTH INDIA SURGICAL CO LTD	January 22, 2009
S DEVA ARUL Vs. EXECUTIVE OFFICER	January 23, 2009
S DEVI Vs. STATE OF TAMIL NADU	January 19, 2009
S DHANALAKSHMI Vs. STATE OF TAMIL NADU	September 2, 2009
S DHANARAJ Vs. DHAKSHINA MARA NADAR SANGAM	April 18, 2009
S DHANASEKARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	April 27, 2009
S DHARMALINGAM Vs. STATE	November 6, 2009
S DINAKAR Vs. PARVATHI SUBRAMANI	April 2, 2009
S DURAISAMY Vs. NELLAPPAGOUNDER DISTRICT	December 10, 2009
S EGAVALLI Vs. STATE OF TAMIL NADU	December 1, 2009
S ELANGOVAN Vs. STATE OF TAMIL NADU	November 13, 2009
S ELANGOVAN Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD - 600 006	March 20, 2009
S ELUMALAI Vs. SELVARAJ	January 9, 2009
S EMPERUMAL Vs. INTELLIGENCE OFFICER NCB SOUTH ZONE UNIT	September 10, 2009
S FATHIMA BI Vs. E ABDULLAH	April 29, 2009
S FRANCIS Vs. DIRECTOR GENERAL OF POLICE	August 20, 2009
S FRANCISWILLY KUMAR Vs. COMMISSIONER OF AGRICULTURE	November 10, 2009
S G MAHABOOB BASHA Vs. NAJUMUNNISSA	December 30, 2009
S G RAJAN Vs. DIRECTOR OF SCHOOL EDUCATION	July 16, 2009
S GAJENDIRAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	October 15, 2009
S GANAPATHY Vs. V PANDIRAMAIAH	July 3, 2009
S GANDHIMATHINATHAN Vs. COMMISSIONER MAYILADUTURAI MUNICIPALITY MAYILADUTURAI	July 20, 2009
S GANESAN Vs. PRESIDING OFFICER LABOUR COURT	January 12, 2009
S GANESAN Vs. S KUPPUSWAMY	January 30, 2009
S GANESAN Vs. SECRETARY TO THE GOVERNMENT	April 17, 2009
S GANESAN Vs. BHARATHIRAJAN	June 26, 2009
S GEETHA KUMARI Vs. INSPECTOR OF POLICE	December 17, 2009
S GEORGE VINCENT Vs. COMMANDANT 3RD BATTALION C R P F GLA COLLEGE DALTONGANJ JHARKAND	November 12, 2009
S GIRIJA Vs. STATE OF TAMILNADU	July 14, 2009
S GOKULAKRISHAN Vs. DIVISIONAL EXCISE OFFICER CUDDALORE	March 18, 2009
S GOMATHINAYAGAM Vs. SECRETARY TO GOVERNMENT P W D	August 6, 2009
S GOPAL Vs. DISTRICT COLLECTOR VILLUPURAM	November 25, 2009
S GOWRI Vs. G MANGAMMAL	August 7, 2009
S GREESH KUMAR Vs. CABINET SECRETARY UNION OF INDIA NEW DELHI	November 19, 2009
S GUNASEELAM Vs. C VALARMATHI	September 18, 2009
S GURUSWAMY GOUNDER Vs. TAMIL NADU GOVT	June 23, 2009
S HARI RAMA SUBRAMANIAN Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION	June 18, 2009
S HARIHARAN Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT AT KANCHEEPURAM	January 19, 2009
S HARIHARAN AND H KAVERI Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT	January 19, 2009
S HEMALATHA Vs. JOINT COMMISSIONER OF HINDU RELIGIOUS CHARITABLE ENDOWMENT DEPARTMENT	March 30, 2009
S HERBERT Vs. C SHANMUGAM	July 23, 2009
S I RAJKUMAR Vs. RAMACHANDRAN	August 6, 2009
S INDHUMATHI Vs. PRESIDENT	April 23, 2009
S INDIRANI Vs. COMMISSIONER OF COLLEGIATE EDUCATION	April 8, 2009
S J JANSI RANI Vs. CRECEY FERNANDES	December 21, 2009
S JACQUELINE SUSEELA Vs. DIRECTOR OF TECHNICAL EDUCATION GUINDY	July 7, 2009
S JADAV CHAND KANUGA Vs. CHANDRAPRABHA JAIN SWETAMBAR TEMPLE	September 18, 2009
S JAGATHAMBAL Vs. REGIONAL TRANSPORT OFFICER	April 24, 2009
S JAMES PETER Vs. SECRETARY TO GOVERNMENT	April 17, 2009
S JANAKI Vs. R THIAGARAJAN	July 20, 2009
S JANAKI Vs. SWETHA ASSOCIATES	September 8, 2009
S JAWAHAR THIAGARAJ Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION CHEPAUK	September 7, 2009
S JAYACHANDRAN Vs. UNION OF INDIA	October 29, 2009
S JAYAKUMAR Vs. STATE	August 7, 2009
S JAYALAKSHMI Vs. HARIHARAN	April 2, 2009
S JAYAPAL Vs. PERIYASAMMY	October 13, 2009
S JEEVA Vs. STATE OF TAMILNADU	December 21, 2009
S JEEVANANTHAM Vs. GOVERNMENT OF TAMIL NADU	December 15, 2009
S JOHNSON Vs. CHAIRMAN-CUM-MANAGING DIRECTOR	April 24, 2009
S JOTHI; K TAMILMANI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL BY ITS REGISTRAR UNION OF INDIA (UOI) REP BY THE SECRETARY DEPARTMENT OF PERSONNEL TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS; DIRECTOR GENERAL COAST GUARD HEAD QUARTERS; COMMANDER COAST GUARD REGION (E)	April 21, 2009
S JOTHIMANI Vs. SOUTH BHARAT PETROLEUM CORPORATION LIMITED	November 6, 2009
S K ARUMUGA MUDALIAR Vs. A PALANIAPPAN	July 14, 2009
S K CHINNASAMY Vs. DIRECTOR OF SCHOOL EDUCATION	July 27, 2009
S K DEY Vs. UNION OF INDIA	April 15, 2009
S K LAKSHMINARAYANAN Vs. COMMISSIONER HR AND CE DEPARTMENT	December 16, 2009
S K MUNUSAMY Vs. STATE	August 28, 2009
S K SAMY AND SONS Vs. S MOORTHY	August 12, 2009
S K THANGAM Vs. DISTRICT TREASURY OFFICER, DISTRICT TREASURY OFFICE; COMMISSIONER, TREASURIES, ACCOUNTS DEPARTMENT; SUB PAY, ACCOUNT OFFICER, SUB PAY, ACCOUNT OFFICE, MADURAI BENCH OF MADRAS HIGH COURT	September 16, 2009
S KADIRVEL Vs. EXECUTIVE ENGINEER	August 7, 2009
S KALAISELVAN Vs. COMMISSIONER THANJAVUR MUNICIPALITY	August 4, 2009
S KALAISELVAN Vs. SECRETARY SELECTION COMMITTEE DIRECTORATE OF MEDICAL EDUCATION	June 16, 2009
S KALAIYARASU Vs. REVENUE DIVISIONAL OFFICER KANCHEEPURAM DISTRICT	December 19, 2009
S KALAMANI Vs. MS FARIDA	October 30, 2009
S KALAMOHINI Vs. SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT SECRETARIAT	January 12, 2009
S KALARANI Vs. R JEGAN PROPRIETOR SOUTH INDIA FINANCE POWER OF ATTORNEY V NARAYANAN	July 30, 2009
S KALIAPPAN Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT	June 23, 2009
S KALIDHASAN Vs. DIRECTOR OF PRIMARY EDUCATION	June 16, 2009
S KALYANAM Vs. STATE	August 28, 2009
S KAMALA Vs. DEAN	January 21, 2009
S KANCHANADEVI Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU	July 20, 2009
S KANNAMMAL Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD AND; SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD	March 23, 2009
S KANNAN Vs. GOVT OF INDIA MINISTRY OF RAILWAYS	November 11, 2009
S KANNAN Vs. STATE OF TAMIL NADU	September 7, 2009
S KANNAN Vs. UNITED INDIA INSURANCE COMPANY LTD	August 3, 2009
S KANNAN Vs. DIRECTOR OF PUBLIC LIBRARIES	September 30, 2009
S KARUNAKARAN Vs. STATE	July 29, 2009
S KARUTHAPPANDI Vs. GOVERNMENT OF TAMIL NADU	December 4, 2009
S KESAVAN Vs. M MOIDEENKUTTY ALIAS BAVA	December 7, 2009
S KESAVAN Vs. SPECIAL TAHSILDAR LAND ACQUISITION MMDA	December 9, 2009
S KOTHAIMALAR Vs. KALYAN ALIAS KALYANASUNDARAM	February 9, 2009
S KRISHNA KUMAR Vs. STATE OF TAMIL NADU	August 3, 2009
S KRISHNAKUMARI Vs. G VIJAYALAKSHMI ALIAS BRINDHA	October 24, 2009
S KRISHNAMOHAN Vs. P K MUTHUSAMY	February 13, 2009
S KRISHNAMURTHY Vs. M VENKATESWARA RAO ALIAS M V RAO	August 21, 2009
S KRISHNASUNDARAM Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT	January 28, 2009
S KULANDAISAMY Vs. R KASTHURI AMMAL	December 14, 2009
S KULANTHAIVEL Vs. DISTRICT REVENUE OFFICER	December 3, 2009
S KUMAR Vs. STATE	July 13, 2009
S KUMARAVELU Vs. STATE OF TAMIL NADU	January 20, 2009
S KUPPUSAMY Vs. VENKATESAN	January 23, 2009
S L FINANCE REP BY ITS POWER OF ATTORNEY X JOSEPH, RAMYA AUTO CONSULTANT, FINANCE AGENT Vs. STATE REP BY INSPECTOR OF POLICE	August 12, 2009
S LAKSHMANAN Vs. ASSISTANT REGISTRAR LAW STATE HUMAN RIGHTS COMMISSION	February 17, 2009
S LALITHA Vs. NAGALAKSHMI	April 3, 2009
S LATHA DEVI Vs. M KAMALANATHAN	February 18, 2009
S LOGANATHAN Vs. SUPERINTENDENT OF POLICE	June 29, 2009
S M KANDASAMY Vs. LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER GOBICHETTIPALAYAM DISTRICT	December 3, 2009
S M NARASINGAM Vs. S M SRIDHARAN	February 6, 2009
S M SIRAJUDDIN Vs. K SYED MOHAMED	September 14, 2009
S M SUBRAMANIAN Vs. R KARUPPUSAMY	March 25, 2009
S MAHASINGH Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	September 3, 2009
S MALLIGA Vs. JOINT DIRECTOR (SECONDARY), APPELLATE AUTHORITY, DIRECTORATE OF SCHOOL EDUCATION; DISTRICT EDUCATIONAL OFFICER; SECRETARY, SOWDAMBIGAI HIGHER SECONDARY SCHOOL, M MUTHUMEENA, B T ASSISTANT, SOWDAMBIGAI HIGHER SECONDARY SCHOOL	August 19, 2009
S MANAVALAN Vs. S JANAKIRAMAN	November 9, 2009
S MANI Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK	March 3, 2009
S MANIKANDA MOORTHY Vs. S KRISHNA MOORTHY	December 1, 2009
S MANJULA Vs. STATE	August 7, 2009
S MANJULA Vs. DEPUTY COMMISSIONER EDUCATION EDUCATION DEPARTMENT CORPORATION OF CHENNAI	October 8, 2009
S MARAGATHAM Vs. S SHANMUGARAJ	June 1, 2009
S MARAGATHAM PLAINTIFF Vs. S SHANMUGARAJ	June 25, 2009
S MARIA SEBASTIAN Vs. DISTRICT EDUCATIONAL OFFICER	October 24, 2009
S MARIPANDIAN Vs. DIRECTOR OF TOWN PANCHAYATS	April 2, 2009
S MARTIN Vs. AKSHAYA TEXTILES LTD	July 23, 2009
S MARY SELVARANI Vs. ASSISTANT ELEMENTARY EDUCATIONAL OFFICER	June 15, 2009
S MATHI Vs. DISTRICT REVENUE OFFICER NAGAI QUAID-E-MILLET DISTRICT	June 9, 2009
S MEENAKSHI SUNDARAM Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	February 11, 2009
S MUNIRAJ Vs. SUPERINTENDENT OF POLICE	August 25, 2009
S MUNIYELLAPPA Vs. DIRECTOR OF VETERINARY SERVICES CENTRAL OFFICE BUILDINGS	July 23, 2009
S MURUGAN Vs. M VEENAINATHAN	April 2, 2009
S MURUGAN Vs. SELVI	November 30, 2009
S MURUGANANDAM Vs. SECRETARY TO THE GOVERNMENT	June 22, 2009
S MURUGANANDAM Vs. STATE	July 29, 2009
S MUTHURAM Vs. CHIEF EXECUTIVE OFFICER TAMIL NADU KHADI AND VILLAGE BOARD	June 17, 2009
S MUTHURAMAN Vs. C BABURAJ	August 11, 2009
S MUTHUSAMY Vs. DISTRICT COLLECTOR	April 6, 2009
S MUTHUSUNDARAM Vs. DEPUTY GENERAL MANAGER APPELLATE AUTHORITY STATE BANK OF INDIA	December 8, 2009
S N APPAJI GOWDU Vs. NANJUNDESWARASWAMY TEMPLE DENKANIKOTTAI	January 27, 2009
S N K RAVI Vs. CHEMPLAST SANMAR LIMITED	November 10, 2009
S N PANNIER SELVAM Vs. STATE OF TAMILNADU	March 14, 2009
S N RAHMAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST PANAGAL BUILDING	December 19, 2009
S N SURESH Vs. DISTRICT SUPERINTENDENT OF POLICE	October 1, 2009
S NACHIMUTHU Vs. R BALASUBRAMANIAN	August 7, 2009
S NAGARAJ Vs. STATE OF TAMIL NADU	September 30, 2009
S NAGARAJAN Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	October 22, 2009
S NAGOOR BABU ALIAS MANO Vs. CHIEF COMMISSIONER OF INCOME TAX	April 20, 2009
S NALLAMUTHU Vs. INSPECTOR GENERAL OF REGISTRATION; SPECIAL DEPUTY COLLECTOR (STAMPS) AND; JOINT SUB REGISTRAR	January 12, 2009
S NANJAYYA GOUNDER Vs. S K MERUGIRI	November 3, 2009
S NARPIRAVI Vs. MURUGAN ALIAS MURUGAIYAN	July 29, 2009
S NASIRA ANJUM Vs. STATE OF TAMIL NADU	July 23, 2009
S NATARAJAN Vs. COMMISSIONER CORPORATION OF CHENNAI	July 8, 2009
S NATARAJAN Vs. V THIRUMAVALAVAN	June 30, 2009
S NEELAKANDAPILLAI Vs. UNION OF INDIA REP BY THE SECRETARY, MINISTRY OF DEFENCE, (PENSION GRIEVANCE CELL); THE RECORD OFFICER, MADRAS REGIMENT ABHILEKH KARYALAYA RECORDS, THE MADRAS REGIMENT AND THE DIRECTOR, EX-SERVICEMEN BOARD	March 23, 2009
S P AROCKIADASS Vs. S P RAJAN	December 17, 2009
S P ARUMUGAM Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES KRISHNAGIRI	December 18, 2009
S P LOGANATHAN Vs. B PADMAVATHY	October 1, 2009
S PADMANABAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	June 16, 2009
S PALANI Vs. SECRETARY TO GOVERNMENT	November 10, 2009
S PALANIANDI Vs. DISTRICT COLLECTOR PERAMBALUR	December 9, 2009
S PALANIAPPA GOUNDER Vs. S SUBRAMANI	November 2, 2009
S PALANIAPPAN Vs. PL SETHURAMAN CHETTIAR	August 19, 2009
S PALANISAMI GOUNDER Vs. K BALASUBRAMANIAM	March 24, 2009
S PALANIVEL Vs. PRICIPAL PODICHERRY ENGINEERING COLLEGE	November 26, 2009
S PANDARA VADIVU Vs. DIRECTOR OF ELEMENTARY EDUCATION	June 26, 2009
S PANDIAMMAL Vs. STATE OF TAMIL NADU	July 24, 2009
S PANDIARAJAN Vs. DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER; DISTRICT EDUCATIONAL OFFICER AND SECRETARY, M K V SALA HIGHER SECONDARY SCHOOL, S MELAPATTI	April 23, 2009
S PANNEERSELVAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 21, 2009
S PAPPAMMAL Vs. STELLA MANOHARI	September 17, 2009
S PARASMAL JAIN DECD Vs. M KAMALAKSHIBAI	October 30, 2009
S PARTHASARATHY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 23, 2009
S PARTHIPAN Vs. SECRETARY TAMIL NADU STATE ELECTION COMMISSION	February 2, 2009
S PATTAMMAL Vs. GOVERNMENT OF TAMIL NADU	August 31, 2009
S PAUL PANDI Vs. DIRECTOR GENERAL OF POLICE AND CHAIRMAN	December 3, 2009
S PAUL PANDI Vs. MARIAMMAL	April 16, 2009
S PAUL RAJ Vs. TATA CONSULTANCY SERVICES LIMITED	August 11, 2009
S PERIYASAMY Vs. S SUNDARI	February 10, 2009
S PONNUSAMY Vs. GOVERNMENT OF TAMIL NADU	February 13, 2009
S POONKODHAI Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	July 7, 2009
S PRABAHARAN Vs. THALAVAI COMMANDANT TAMIL NADU SPECIAL	March 30, 2009
S PRABAKAR Vs. PRINCIPAL DISTRICT JUDGE	March 25, 2009
S PRABAKARAN Vs. STATE OF TAMIL NADU	January 6, 2009
S PRADEEPA Vs. COMMISSIONER/SECRETARY MUNICIPAL ADMINISTRATION CHENNAI	December 22, 2009
S PRATABAN Vs. SUPERINTENDENT OF POLICE	October 20, 2009
S PRIYA Vs. DISTRICT SUPERINTENDENT OF POLICE	December 15, 2009
S PRIYA Vs. K SATISH KUMAR	February 4, 2009
S PUGAZENDI Vs. STATE OF TAMIL NADU	April 6, 2009
S PUSHPA Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING D P I CAMPUS	June 15, 2009
S R GUNASEKARAN Vs. G SAMPOORNAM	April 30, 2009
S R JAYARAMAN Vs. STATE OF TAMIL NADU	June 15, 2009
S R M RAMAMURTHI POOSARI CHAIRMAN BOARD OF TRUSTEES Vs. SECRETARY TO GOVERNMENT ENDOWMENT DEPARTMENT	December 23, 2009
S R RAJINI Vs. PRINCIPAL LAW COLLEGE	April 30, 2009
S R RAMASAMY Vs. S R RANGASAMY	April 28, 2009
S R SHANMUGA SEKARAN Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT	April 20, 2009
S R THILAGA Vs. A MUNIAMMAL	January 23, 2009
S R VELUSAMY Vs. DISTRICT COLLECTOR COIMBATORE AND DISTRICT	August 25, 2009
S RADHA GOPALAN Vs. TAHSILDAR MAMBALAM GUINDY TALUK-78	August 27, 2009
S RAJA Vs. MANAGING DIRECTOR METROPOLITAN TRANS CORPN LTD	August 25, 2009
S RAJA Vs. STATE OF TAMIL NADU	September 30, 2009
S RAJASARAVANAN Vs. E J PROSPER	July 8, 2009
S RAJENDRAN Vs. RATHINAMBAL	March 6, 2009
S RAJENDRAN Vs. COMMISSIONER CITY MUNICIPAL CORPORATION MADURAI	December 17, 2009
S RAJENDRAN Vs. DISTRICT COLLECTOR PERAMBALUR DISTRICT	November 2, 2009
S RAJESH Vs. STATE	March 11, 2009
S RAJESWARI Vs. DIRECTOR OF SCHOOL EDUCATION	March 24, 2009
S RAJESWARI Vs. SOCIAL WELFARE DEPARTMENT EMPLOYEES CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD	July 2, 2009
S RAJU Vs. K USSANNAR	July 3, 2009
S RAM KUMAR Vs. UNION OF INDIA	August 4, 2009
S RAMAIAH Vs. ANJENAYAN	July 30, 2009
S RAMAKRISHNAN Vs. R M SUBBIAH	August 18, 2009
S RAMAKRISHNAN SON OF SUNDARESAN Vs. RM SUBBIAH S/O PS RAMASAMY CHETTIAR	October 20, 2009
S RAMALINGAM Vs. CHAIRMAN AND MANAGING DIRECTOR TAMILNADU CIVIL SUPPLIES CORPORATION LIMITED	August 31, 2009
S RAMALINGAM Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	July 15, 2009
S RAMALINGAM Vs. ASSISTANT CONSERVATOR OF FORESTS	January 23, 2009
S RAMALINGAM Vs. SUBBULAKSHMI AMMAL	January 20, 2009
S RAMAMOORTHY Vs. COMMISSIONER CUDDALORE MUNICIPALITY CUDDALORE	December 21, 2009
S RAMAMORTHY Vs. M S SRIPARASAKTHI FIRE WORKS	August 4, 2009
S RAMAN Vs. PRINCIPAL MUQYYATH SHA SIRGURO WAKF BOARD COLLEGE	April 8, 2009
S RAMANATHAN Vs. SECRETARY TO GOVERNMENT CO-OPERATIVE FOOD AND CONSUMER PROTECTION DEPARTMENT	April 3, 2009
S RAMASAMY Vs. GOVERNMENT OF TAMILNADU	June 16, 2009
S RAMASAMY Vs. R SENTHIL KUMAR	September 8, 2009
S RAMASAMY Vs. SUPERINTENDENT OF PRISON CENTRAL PRISON COIMBATORE	December 17, 2009
S RAMASUBRAMANIAN Vs. AMBAI ARTS COLLEGE	June 10, 2009
S RAMESH Vs. COMMISSIONER OF LABOUR	August 7, 2009
S RANGANATHAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	October 15, 2009
S RATHINAVELU Vs. CHAIRMAN TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	March 4, 2009
S RAVI Vs. TAMIL NADU ADVOCATES CLERKS ASSOCIATION	July 13, 2009
S RAVICHANDRAN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	July 20, 2009
S RAVICHANDRAN Vs. TAMIL NADU ELECTRICITY BOARD	June 25, 2009
S RETNA BAI Vs. GOVERNMENT OF TAMIL NADU	October 14, 2009
S S IYYAPPAN Vs. J P BALASUBRAMANIAN	August 7, 2009
S S JAIN SINGH MAMBALAM TRUST Vs. ARULMIGHU BASHYAKARA ADICHENNA KESAVA PERUMAL THIRUKOIL	January 22, 2009
S S SEETHAVASAN Vs. GOVERNMENT OF TAMIL NADU	December 1, 2009
S SAKTHI Vs. DISTRICT COLLECTOR DISTRICT	June 26, 2009
S SAKTHI ANUSIYA Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD	November 24, 2009
S SAKTHIVEL Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME DEPARTMENT	January 27, 2009
S SAMDICKSON Vs. DEPUTY INSPECTOR GENERAL OF POLICE	October 9, 2009
S SANJEEVI JOSEPH Vs. DIRECTOR OF ELEMENTARY EDUCATION	July 7, 2009
S SANKAR Vs. STATE	July 21, 2009
S SANKARAN Vs. SIVASUBRAMANIAN alias M S S MANIAN	February 5, 2009
S SANTHA RAJAGOPAL Vs. T SADASIVAM	December 21, 2009
S SANTHANAM Vs. SPECIAL COMMISSIONER AND REVENUE SECRETARY TO GOVERNMENT	August 7, 2009
S SANTHANAMOORTY Vs. STATE INFORMATION COMMISSIONER TAMILNADU	November 12, 2009
S SANTHI Vs. INSPECTOR GENERAL OF REGISTRATION	July 28, 2009
S SARASWATHI AMMAL Vs. MANONMANIAM SUNDARANAR UNIVERSITY	November 5, 2009
S SARAVANAN Vs. STATE OF TAMIL NADU	July 8, 2009
S SAROJA Vs. S RAJALAKSHMI	July 29, 2009
S SASIKALA SAMPATH Vs. STATE OF TAMIL NADU	April 21, 2009
S SATTANATHAN Vs. STATE OF TAMIL NADU	October 29, 2009
S SEETHARAMAN Vs. REGISTRAR GENERAL HIGH COURT	December 18, 2009
S SEKHAR Vs. COMMISSIONER OF SOCIAL WELFARE EZHILAGAM	October 23, 2009
S SELVAKUMAR Vs. COMMISSIONER OF POLICE	March 31, 2009
S SELVAM Vs. STATE	July 27, 2009
S SELVAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE	October 23, 2009
S SELVARAJ Vs. GOVERNMENT OF TAMIL NADU	April 18, 2009
S SELVARAJ Vs. STATE OF TAMIL NADU	June 9, 2009
S SELVARANGAM Vs. K NEELAVATHY	January 12, 2009
S SELVASANKARAN Vs. DISTRICT EDUCATION OFFICER AND THE HEAD MASTER, GOVT HR SEC SCHOOL	August 19, 2009
S SENGKODI Vs. STATE OF TAMIL NADU	March 18, 2009
S SENNAN Vs. TAMILNADU CIVIL SUPPLIES CORPORATION LTD	February 10, 2009
S SENTHIL KUMAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	April 30, 2009
S SENTHIL KUMAR Vs. EXECUTIVE ENGINEER	August 19, 2009
S SESHACHALAM Vs. S DEENADAYALAN	August 5, 2009
S SHAALINI Vs. DEBT RECOVERY TRIBUNAL	April 17, 2009
S SHANKAR Vs. DISTRICT EMPLOYMENT OFFICER DISTRICT	December 19, 2009
S SHANMUGASUNDARAM Vs. STATE OF TAMIL NADU	September 18, 2009
S SHANMUGHASUNDARAM Vs. INDIAN OVERSEAS BANK	November 4, 2009
S SHANMUGHAVEL Vs. REGISTRAR UNIVERSITY OF MADRAS	November 9, 2009
S SHARFUDDIN Vs. DIRECTOR OF SCHOOL EDUCATION	June 10, 2009
S SHEIKH AKBAR Vs. INSPECTOR OF VILLAGE PANCHAYATS CUM DISTRICT COLLECTOR VILLUPURAM DISTRICT	September 8, 2009
S SHIYAMALA Vs. GOVERNMENT OF TAMIL NADU	October 8, 2009
S SIDDIQUE Vs. COMMISSIONER MUNICIPAL ADMINISTRATION CHEPAUK	November 30, 2009
S SIVAJI GANESAN Vs. DISTRICT REVENUE OFFICER MADURAI	November 26, 2009
S SIVAKUMAR Vs. CHANDRA KALA MEHTA	December 9, 2009
S SIVAKUMAR Vs. ASSISTANT EXECUTIVE ENGINEER TWAD BOARD	June 23, 2009
S SIVARAJ Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD NUNGAMBAKKAM	September 15, 2009
S SOUNDAIN Vs. K SIVAKUMAR, COMMISSIONER, ARUPPUKOTTAI MUNICIPALITY AND TMT P JAYALAKSHMI W/O PUNAIVANAN	August 6, 2009
S SOUNDARARAJAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT	September 30, 2009
S SREE NIRANJANAA BOSE Vs. GOVERNMENT OF TAMIL NADU	September 24, 2009
S SRIDHAR BHATTACHARIAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	October 6, 2009
S SRIDHARAN Vs. ENGINEER INCHARGE AND CHIEF ENGINEER GENERAL PUBLIC WORKS DEPARTMENT	April 30, 2009
S SRIDHARAN Vs. ENGINEER-IN CHIEF, WRO AND CHIEF ENGINEER (GENERAL), PWD, PUBLIC WORKS DEPARTMENT	March 30, 2009
S SRINIVASA RAGHAVAN Vs. SUB REGISTRAR	August 31, 2009
S SRINIVASAN Vs. K SOUNDARAPANDIAN	November 16, 2009
S SRINIVASAN Vs. DIRECTOR OF ELEMENTARY EDUCATION	April 20, 2009
S SRINIVASAN Vs. STATE	August 3, 2009
S SUBRAMANI Vs. COMMANDANT 85 BATTALION CENTRAL RESERVE POLICE FORCE BOKA JAAN	November 12, 2009
S SUBRAMANIAN Vs. JOINT SUB-REGISTRAR-III	October 30, 2009
S SUBRAMANIAN Vs. D EKAMBARAM	September 2, 2009
S SUBRAMANIAN Vs. STATE OF TAMILNADU	October 9, 2009
S SUBRAMANIAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	June 9, 2009
S SUDHAKAR SINGH Vs. GOVERNMENT OF INDIA, FINANCE DEPARTMENT & ORS	August 5, 2009
S SUNDARAM Vs. J RAJENDRA PRASAD	December 16, 2009
S SUNDARAM Vs. REGIONAL EMPLOYEES PROVIDENT FUNDS	December 11, 2009
S SUNDARAM Vs. S SHANMUGAM	October 27, 2009
S SUNDARAM Vs. MEER HAMEED	February 19, 2009
S SUNDARAM Vs. ICICI BANK LIMITED	February 9, 2009
S SUNDARAMURTHY Vs. MANAGING DIRECTOR TAMIL NADU HANDLOOM DEVELOPMENT	July 14, 2009
S SUREKA Vs. SECRETARY STATE BOARD OF SCHOOL EXAMINATIONS COLLEGE ROAD NUNGAMBAKKAM	September 10, 2009
S SURESH Vs. SEMBCORP LOGISTICS INDIA PVT LTD	July 1, 2009
S SURESH Vs. JAYA SHREE	January 19, 2009
S T LOGANATHAN Vs. SECRETARY TO GOVERNMENT HOME PRISON II DEPARTMENT FORT ST GEORGE	August 24, 2009
S T MEIMOZHI Vs. UNION OF INDIA	January 9, 2009
S THAINESE Vs. REGISTRAR TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY	October 22, 2009
S THAMIZHARASAN Vs. STATE OF TAMILNADU	November 26, 2009
S THANGARAJ Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	November 30, 2009
S THANGARAJ Vs. VALLIYAMMAL	February 18, 2009
S THANGARAJ Vs. DISTRICT COLLECTOR-CUM-INSPECTOR OF VILLAGE PANCHAYATS DISTRICT	September 8, 2009
S THANGAVELU Vs. K DURAISAMY	July 20, 2009
S THANIGAIVELAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK	September 9, 2009
S THIRUNAVUKKARASU Vs. GOVERNMENT OF TAMIL NADU	April 21, 2009
S THIYAGARAJAN Vs. STATE	August 20, 2009
S U SSWEDHENI Vs. SELECTION COMMITTEE	July 13, 2009
S UDAYAKUMAR Vs. DISTRICT COLLECTOR -CUM- INSPECTOR OF	April 30, 2009
S ULAGANATHAN Vs. REGISTRAR GENERAL	January 23, 2009
S UMAPATHY Vs. CHAIRMAN TUTICORIN PORT TRUST	August 6, 2009
S UTHAYA SURIYAN Vs. STATE	February 19, 2009
S V L S RANGA RAO Vs. SECRETARY TO THE GOVERNMENT COMMERCIAL TAXES	April 20, 2009
S V PARTHASARTHAY BHATTACHARIAR Vs. S RAJESHWARI	March 3, 2009
S V RAJALINGHA RAJAH Vs. DIRECTOR OF ARINGNAR ANNA ZOOLOGICAL PARK	June 16, 2009
S V RAMAKRISHNAN Vs. P R SETHURAMAN	July 13, 2009
S V RAMASAMY Vs. RAINBOW ELECTRIC SUPPLY CORPORATION	February 9, 2009
S V SATHISH CHANDRAN Vs. SUBRAMANIAN	July 21, 2009
S V T SPINNING MILLS PVT LTD Vs. M PALANISAMI	July 31, 2009
S V VASUDEVAN Vs. STATE OF TAMIL NADU	July 2, 2009
S VADARATHNAM Vs. UNION OF INDIA	September 16, 2009
S VADIVEL Vs. STATE OF TAMILNADU	December 17, 2009
S VAITHIALINGAM Vs. DISTRICT EDUCATION OFFICER THIRUVALLORE TALUK	August 19, 2009
S VAJJIRAVELU Vs. SHANMUGASUNDARAM	January 9, 2009
S VASANTHI Vs. INSPECTOR OF POLICE	December 23, 2009
S VEERABHADRAN Vs. SPECIAL OFFICER C 2089 MADAPALLI FAMERS SERVICE CO OPERATIVE SOCIETY LTD	December 1, 2009
S VEERAMANI Vs. CHAIRMAN	August 11, 2009
S VELAMMAL Vs. STATE OF TAMIL NADU	February 9, 2009
S VELU Vs. PALANIANDI	September 7, 2009
S VENKATACHALAM Vs. STATE	November 20, 2009
S VENKATESAN Vs. GOVERNMENT OF TAMIL NADU	July 22, 2009
S VENKATESAN Vs. POWNAMMAL	July 23, 2009
S VENKATESAN Vs. ASSISTANT ELEMENTARY EDUCATION OFFICER	June 11, 2009
S VIJAYA KUMAR Vs. METROPOLITAN TRANSPORT CORPORATION CHENNAI LIMITED	April 16, 2009
S VIJAYAKUMAR Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	September 30, 2009
S VIJAYAKUMAR Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	November 30, 2009
S VIJAYALAKSHMI Vs. COMMISSIONER RANIPET MUNICIPALITY	April 3, 2009
S VINU Vs. CHIEF EDUCATIONAL OFFICER NAGARKOIL	July 14, 2009
S VISALAKSHI Vs. COMMISSIONER OF CHENNAI CORPORATION	December 11, 2009
S XAVIER Vs. DEPUTY INSPECTOR GENERAL OF POLICE	April 20, 2009
S XAVIER MARY Vs. DISTRICT COLLECTOR THOOTHUKUDI	November 18, 2009
S YOGANATHAN Vs. UNION OF INDIA	July 24, 2009
S. GNANARAJ AND ANOTHER Vs. STATE	June 25, 2009
S. JAGADEESAN Vs. TAX RECOVERY OFFICER	November 6, 2009
S. KAMATCHI Vs. ARKAA MEDICAMENT	July 1, 2009
S. KANNAN Vs. PRIYA AND S. SAKTHIVEL	March 18, 2009
S. KATHIRESAN Vs. DEPUTY COMMERCIAL TAX OFFICER, (REGISTRATION CELL)	November 23, 2009
S. KUMAR Vs. COMMERCIAL TAX OFFICER AND ORS.	April 22, 2009
S. MEENAKSHI SUNDARAM Vs. VALLIAMMAL	March 13, 2009
S. MEENAVATHI Vs. SENTHAMARAI SELVI AND OTHERS	August 24, 2009
S. NALLAMUTHU Vs. THE INSPECTOR GENERAL OF REGISTRATION	January 12, 2009
S. NARMADHA Vs. ASSISTANT COMMISSIONER	March 13, 2009
S. PANKAJAM Vs. CHIEF COMMISSIONER OF INCOME TAX	September 10, 2009
S. PATTABHIRAMAN Vs. REGISTRAR OF COMPANIES	January 23, 2009
S. SATHIS KUMAR Vs. STATE	June 17, 2009
S. VENKATARAMANI Vs. CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES	December 2, 2009
S. VENKATESAN Vs. S. LAWANYA	June 26, 2009
SABALAI PROPERTY DEVELOPERS P LTD Vs. MOHANA KISHAN CHAND	December 15, 2009
SABANAYAGAR TEMPLE Vs. STATE OF TAMIL NADU	February 2, 2009
SABHANAYAGAR TEMPLE CHIDAMBARAM Vs. STATE OF TAMIL NADU	September 15, 2009
SABINA DETERGENTS PRIVATE LTD Vs. JANABAI	April 13, 2009
SACHIDANANDAM Vs. GOVINDARAJ	April 24, 2009
SADASIVA UDAYAR Vs. PARAMASIVAM	December 18, 2009
SADAT ALIAS SADAT ALI Vs. STATE	October 23, 2009
SADHASIVAM S Vs. MANAGING DIRECTOR HEAD OFFICE TAMIL NADU STATE TRANSPORT CORPORATION LIMITED VILLUPURAM	December 4, 2009
SAGAYANATHAN Vs. D LINGAPPAN	October 7, 2009
SAGAYANTHAN Vs. D LINGAPPAN	October 28, 2009
SAGURU BANU Vs. STATE	December 15, 2009
SAHABUDEEN Vs. STATE	February 4, 2009
SAHAYARAJ Vs. STATE	April 28, 2009
SAHUL HAMEED Vs. GANTHIMATHI	December 11, 2009
SAKKARAI ALIAS PACHUMUTHU Vs. STATE	November 9, 2009
SAKTHI ENTERPRISES RANGAIAH CHETTY SERVICE STATION Vs. UNION OF INDIA	December 18, 2009
SAKTHIVEL Vs. STATE	October 28, 2009
SAKTHIVEL Vs. S KALASTHIRI	October 21, 2009
SAKTHIVEL Vs. KRISHNAMURTHY	November 25, 2009
SAKTHIVEL Vs. PAIANISAMY	November 12, 2009
SAKTHIVEL Vs. STATE	July 7, 2009
SAKTHIVEL Vs. DURAIRAJ	February 17, 2009
SAKUNTHALA Vs. PARVATHI	November 10, 2009
SAKUNTHALA AMMAL Vs. MEENAKSHI; USHA AND RETHINAVELU	January 12, 2009
SALEEEM Vs. STATE	October 7, 2009
SALEM MAVATTA EZHPULLI MALAIVAZH MAKKAL NALA SANGAM Vs. STATE OF TAMIL NADU	October 20, 2009
SALEM MAVATTA KANIMA NIRUVANA UZHIYAR SANGAM RAJAGANAPATHY NAGAR Vs. UNION OF INDIA	August 7, 2009
SALOMON Vs. ELIZABETH	June 16, 2009
SALUKHALBEEVI Vs. STATE OF TAMIL NADU	August 6, 2009
SAMALPATTI POWER COMPANY P LIMITED Vs. ASSISTANT COMMISSIONER	April 20, 2009
SAMEER VYAS Vs. STATE	November 27, 2009
SAMIKANNU Vs. INDIRA GANDHI	June 19, 2009
SAMINATHAN Vs. MANAGER STATE BANK OF INDIA	October 1, 2009
SAMPAT TRADING AND CO Vs. TALAYAR TEA COMPANY LTD	January 22, 2009
SAMPATH Vs. GOPAL NAIDU	December 1, 2009
SAMPATH Vs. KRISHNAMOORTHY	November 4, 2009
SAMUNDEESWARAN ALIAS SAMU Vs. STATE	July 7, 2009
SAN SHI Vs. GOLDEN PLASTICS	October 15, 2009
SANCO TRANS LTD Vs. ADDISON AND CO LTD	July 10, 2009
SANGAMEESWARAN Vs. UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA	January 12, 2009
SANGAMESWARA ENERGY PRIVATE LIMITED Vs. UNION OF INDIA	October 20, 2009
SANGODAI AMMAL Vs. ARUMUGHA KONE	December 21, 2009
SANJAI GUPTA Vs. THE COMMISSIONER AND THE REVENUE OFFICER, CORPORATION OF CHENNAI	April 2, 2009
SANJAY D GHODAWAT Vs. RRB ENERGY LIMITED	December 7, 2009
SANJEEV ASOKAN Vs. STATE	April 20, 2009
SANJEEVI Vs. MOOKEN	January 9, 2009
SANKAR Vs. JAINAB BI	June 25, 2009
SANKAR Vs. STATE	October 28, 2009
SANKAR Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT COLLECTOR AND THE DISTRICT MAGISTRATE	April 3, 2009
SANKARA NARASHIMA IYER Vs. J N LAKSHMI NARAYANAN	November 6, 2009
SANKARAPURAM VILLAGE Vs. LAKSHMINARAYANA NAICKER	March 5, 2009
SANMAR ELECTRONICS CORPORATION LIMITED Vs. UNION OF INDIA	December 4, 2009
SANTHANA LAKSHMI AND S JEGADEESWARAN, MINOR REPRESENTED BY HIS MOTHER AND NEXT FRIEND, SANTHANA LAKSHMI Vs. COMMISSIONER OF POLICE AND SANTHI @ CLADI	January 21, 2009
SANTHILAL CHORDIA Vs. STATE	July 6, 2009
SANTHOSH Vs. STATE	December 8, 2009
SARA LEATHERS Vs. COMMERCIAL TAX OFFICER	October 19, 2009
SARADA RAJAGOPALAN Vs. SUB COLLECTOR	November 25, 2009
SARADAMPAL Vs. UNION TERRITORY OF PONDICHERRY	July 30, 2009
SARAN S Vs. CHAIRMAN AND M D NATIONAL AVIATION COMPANY OF INDIA LTD	October 14, 2009
SARANAYAKI KANNAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 8, 2009
SARASWATHI Vs. THE ADDITIONAL SECRETARY GOVERNMENT OF INDIA AND OTHERS	April 27, 2009
SARASWATHI Vs. RADHAKRISHNAN	March 19, 2009
SARATHAMANI Vs. R C CHENNIAPPAN	June 19, 2009
SARAVANAN Vs. STATE	April 30, 2009
SARAVANAN Vs. MURALI	February 18, 2009
SARAVANAN Vs. STATE	July 29, 2009
SARAVANAN Vs. STATE	December 7, 2009
SARAVANAN Vs. COMMANDANT 12TH BATTALION C R P F TELIAPARA GOSAIGOAM ASSAM	November 12, 2009
SARAVANAN Vs. ASSISTANT COMMISSIONER OF POLICE MYLAPORE	November 17, 2009
SARAVANAN Vs. STATE	November 19, 2009
SARAVANAN Vs. STATE	June 23, 2009
SARITHA MUTHURAJAN Vs. EXECUTIVE ENGINEER	April 30, 2009
SAROJA Vs. V NAGARAJAN	January 7, 2009
SAROJA Vs. T RAJA	January 7, 2009
SAROJAMMAL Vs. P RADHAKRISHNAN	March 3, 2009
SAROJINI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	August 7, 2009
SAROJINI DEVI Vs. THE ADDITIONAL SECRETARY, GOVERNMENT OF INDIA AND OTHERS	April 23, 2009
SASIKUMAR Vs. K SULOCHANA	February 18, 2009
SATHAPILLAI Vs. STATE	August 14, 2009
SATHASS Vs. V M PALANISAMY	October 6, 2009
SATHISH Vs. STATE	November 17, 2009
SATHISH Vs. STATE	December 18, 2009
SATHISH KUMAR Vs. STATE	April 3, 2009
SATHIYAMURTHY S Vs. MANAGEMENT CHEMPLAST SANMAR LIMITED PLANTS I AND III SALEM DISTRICT	November 24, 2009
SATHYA VIJAY SCHOOL OF NURSING Vs. STATE GOVERNMENT OF TAMIL NADU	July 3, 2009
SATHYAMOORTHY Vs. A C PALANISAMY	June 24, 2009
SATHYANARAYANAMOORTHY Vs. THE STATE REP. BY INSPECTOR OF POLICE	March 24, 2009
SATVITHRI PADMANABHAN Vs. M RAJENDRAN	August 24, 2009
SAUTHA Vs. TAMIL NADU WAKF BOARD	March 30, 2009
SAVAMALAI ESTATES LTD Vs. AGRICULTURAL INCOME-TAX OFFICER	July 10, 2009
SAVARIAMMAL Vs. THANGAMANI	September 3, 2009
SCAN WELL LOGISTICS INDIA PVT LTD Vs. BLAIKLOCK COMPASS WORLD TRANSPORT HK LIMITED	December 15, 2009
SCIENTIFIC COMPOUNDS AND PROCESSES PVT LTD Vs. NATIONAL SOAPNUT WORKS BANGALORE	September 2, 2009
SCREEN ENTERTAINMENT Vs. UNION OF INDIA	April 17, 2009
SECRETARY BALAKRISHNAVILAS AIDED PRIMARY SCHOOL Vs. STATE OF TAMILNADU	July 9, 2009
SECRETARY REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE Vs. OFFICIAL LIQUIDATOR	August 24, 2009
SECRETARY SELECTION COMMITTEE DIRECTOR OF MEDICAL EDUCATION KILPAUK Vs. A SANGEETHA	December 1, 2009
SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION Vs. SECRETARY TO GOVERNMENT DEPT OF PERSONNEL AND ADMN REFORMS	June 12, 2009
SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION ANNA SALAI CHENNAI Vs. M CHITRA	November 11, 2009
SECRETARY THE AZHAGANPARAI PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. ORIENTAL INSURANCE CO LTD	February 12, 2009
SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT Vs. JOSUVA JEBAKUMAR	December 10, 2009
SEENAPPA Vs. R KRISHNAPA	July 7, 2009
SEENIYAPPAN R Vs. INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE	March 14, 2009
SEETHALAKSHMI AIDED MIDDLE SCHOOL REP BY ITS SECRETARY Vs. DISTRICT COLLECTOR; PERSONAL ASSISTANT TO THE COLLECTOR, NOON MEAL SCHEME; COMMISSIONER/BLOCK DEVELOPMENT OFFICER, VETHARANIYAM PANCHAYAT UNION	April 15, 2009
SEKAR Vs. A N SENGODAGOUNDER	December 4, 2009
SEKAR Vs. STATE	October 14, 2009
SEKAR Vs. STATE	July 3, 2009
SEKAR Vs. STATE OF TAMIL NADU	August 19, 2009
SEKAR Vs. KALAISELVI	August 4, 2009
SEKAR @ SEKKILI Vs. GOVERNMENT OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	April 23, 2009
SEKAR ALIAS CHANDRASEKAR Vs. STATE	November 23, 2009
SEKAR ALIAS GUNASEKAR Vs. STATE	July 7, 2009
SEKAR REDDY Vs. JAYARAMA REDDY	July 27, 2009
SEKARAN Vs. STATE OF TAMIL NADU	November 12, 2009
SEKHAR Vs. GOVERNMENT OF TAMIL NADU	March 30, 2009
SELATHURAJ Vs. ADDITIONAL DIRECTOR GENERAL OF PRISONS CHENNAI	November 30, 2009
SELLAKUMARASAMY Vs. P SWAMINATHAN	March 17, 2009
SELLAMMAL Vs. KAPPATHI	March 30, 2009
SELLAMMAL SPINNING MILLS PVT LTD Vs. BANNARI	July 7, 2009
SELLAYYA AND CHOKKALINGAM Vs. DIVISIONAL EXCISE OFFICER AND STATE OF TAMILNADU REP BY DISTRICT COLLECTOR	January 6, 2009
SELVAKUMAR Vs. STATE	October 21, 2009
SELVAM Vs. STATE	October 28, 2009
SELVAM Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT; DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 15, 2009
SELVAM Vs. DISTRICT COLLECTOR	February 16, 2009
SELVAM Vs. RATNA LEATHER CO	July 22, 2009
SELVAM Vs. VAJJIRAVELY MUDALIAR	April 20, 2009
SELVAM Vs. STATE	August 4, 2009
SELVAM Vs. STATE	July 30, 2009
SELVAM @ SELVAKUMAR Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION, EXCISE DEPARTMENT, DISTRICT COLLECTOR, DISTRICT MAGISTRATE	August 19, 2009
SELVAMONY Vs. M MERCY ROSELT	January 19, 2009
SELVAN Vs. SUPERINTENDENT OF PRISON COIMBATORE DISTRICT	July 9, 2009
SELVANATHA ROCK Vs. UNION OF INDIA	October 1, 2009
SELVARAJ Vs. A SUBRAMANIA PILLAI	August 4, 2009
SELVARAJ Vs. MOHAMMED THAMEEM	July 29, 2009
SELVARAJ Vs. COLLECTOR OF CUDDALORE DISTRICT	June 18, 2009
SELVARAJ Vs. LAKSHMI	March 31, 2009
SELVARAJ Vs. STATE	November 27, 2009
SELVARAJ Vs. KURSHAT	April 1, 2009
SELVARAJU Vs. STATE	August 24, 2009
SELVI Vs. STATE OF TAMIL NADU	June 23, 2009
SELVI Vs. HARIPUTHIRAN	July 17, 2009
SELVI Vs. K ALAGARSAMY	June 18, 2009
SELVI Vs. K ALAGARSAMY	June 19, 2009
SELVI ALIAS SENTHAMILSELVI Vs. STATE	November 2, 2009
SELVI M SHYAMALA Vs. TAMIL NADU STATE SCRUTINY COMMITTEE	January 6, 2009
SELVI P PONMALAR Vs. REGISTRAR TAMILNADU MEDICAL COUNCIL	June 30, 2009
SEMBIYANATHAM PANCHAYAT Vs. DISTRICT COLLECTOR	April 13, 2009
SENGOTTAIYAN Vs. PALANI MOOPPAN ALIAS PALANISAMY	April 29, 2009
SENGUTTUVAN Vs. STATE	July 3, 2009
SENIOR SUPERINTENDENT OF POST OFFICES KOVILPATTI Vs. M MURUGIAH	October 15, 2009
SENTHAMARAI Vs. G K CHENNIAPPAN	June 16, 2009
SENTHIL Vs. STATE OF TAMIL NADU	January 6, 2009
SENTHIL Vs. STATE	October 24, 2009
SENTHIL Vs. STATE OF TAMIL NADU	October 27, 2009
SENTHIL KUMAR Vs. STATE	April 30, 2009
SENTHIL KUMAR Vs. STATE	July 21, 2009
SENTHIL KUMAR Vs. DIRECTOR GENERAL OF POLICE	September 15, 2009
SENTHIL MANOHARAN Vs. PRINCIPAL HINDUSTAN COLLEGE OF ENGINEERING	August 6, 2009
SENTHILKUMAR Vs. STATE	July 28, 2009
SENTHILKUMAR Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM	September 30, 2009
SENTHILKUMAR Vs. STATE	June 30, 2009
SENTHILKUMAR Vs. STATE	December 14, 2009
SENTHILVEL Vs. P N RETHINAKUMAR	April 22, 2009
SERVALL ENGINEERING WORKS PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORTS SEA	November 25, 2009
SESHAMMA Vs. N M HANEEF	December 22, 2009
SESILI Vs. CHINNAMMAL	February 10, 2009
SETTU Vs. STATE	December 2, 2009
SETTU Vs. STATE	November 2, 2009
SEVALAKKAL Vs. GURUSAMY	April 15, 2009
SEVANAMMAL Vs. ADDITIONAL SECRETARY, GOVERNMENT OF INDIA	July 1, 2009
SEVATHAN Vs. STATE	April 20, 2009
SHAHUL HAMEED Vs. STATE	March 30, 2009
SHAHUL HAMEED ALIAS FAROOK JALEEL Vs. STATE	December 21, 2009
SHAKUNTALA BANSAL Vs. SOHAN CHAND GADIA	November 12, 2009
SHAMSUDEEN Vs. BATCHA	March 26, 2009
SHANITA HOLDINGS SDN Vs. SHANITA HOTEL TRICHY PVT LIMITED	February 13, 2009
SHANKAR ALIAS PALANISAMY Vs. STATE	July 22, 2009
SHANMUGA SUNDARAM Vs. STATE	December 3, 2009
SHANMUGAM Vs. SAGADEVAN	December 7, 2009
SHANMUGAM Vs. STATE	April 30, 2009
SHANMUGAM Vs. K K RAMAIYA	June 10, 2009
SHANMUGAM Vs. BANUMATHI	January 9, 2009
SHANMUGAM Vs. CHOKKALINGAM	August 12, 2009
SHANMUGAM (DEAD), MUNIAMMAL,SUGUMAR AND SASIKUMAR Vs. KUMARESAN AND ORS.	July 14, 2009
SHANMUGARAJ Vs. SASHIKUMAR	September 30, 2009
SHANMUGARAJA SPINNING MILLS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 24, 2009
SHANMUGASUNDARAM Vs. CHINNAMMAL	July 30, 2009
SHANMUGAVEL Vs. DISTRICT COLLECTOR	July 7, 2009
SHANTHI Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPT SECRETARIAT	December 18, 2009
SHANTHI Vs. V RAJAMANICKAM	November 18, 2009
SHANTHI KAWARBAI Vs. SUSHILA	August 25, 2009
SHANTHI THEATRES PRIVATE LTD Vs. TAMIL NADU ELECTRICITY BOARD	November 25, 2009
SHANTHILAL KOTHARI Vs. SATHRASALA SHARATH BABU	July 20, 2009
SHARMILA ALIAS SHARMILA SHERLY JESOLITE Vs. S RUBEN	April 28, 2009
SHARMILA W/O GNANAM Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT; THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR; THE SUPERINTENDENT OF PRISON, PALAYANKOTTAI CENTRAL PRISON AND; THE SECRETARY, ADVISORY BOARD	March 18, 2009
SHASUN CHEMICALS AND DRUGS LTD Vs. V DURAISWAMY	April 6, 2009
SHEEBA ENGINEERING INDUSTRIES Vs. STATE BANK OF INDIA GANAPATHY BRANCH	April 29, 2009
SHEIK BABU SAHIB Vs. MARIAMBI	October 29, 2009
SHEIK DAWOOD Vs. STATE	July 29, 2009
SHEIK MEERA SAHIB AND SONS Vs. T K RAMAKRISHNAN	July 27, 2009
SHEKAR ALIAS CHANDRASEKAR Vs. COMMISSIONER OF POLICE	December 9, 2009
SHELTERS INDIA REP BY ITS PARTNER A A NATHAN Vs. SPECIAL COMMITTEE, ASSISTANT COMMISSIONER (CT)	August 25, 2009
SHIEIK KABOOR SAHIB CORRESPONDENT Vs. STATE OF TAMIL NADU	August 24, 2009
SHIEIK KABOOR SAHIB, CORRESPONDENT AIDED MIDDLE SCHOOL Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF SCHOOL EDUCATION, DIRECTOR OF SCHOOL EDUCATION	August 24, 2009
SHINE GARMETS Vs. SHA JEWANTHRAJ ASHOK KUMAR	January 9, 2009
SHIPPING CORPORATION OF INDIA LTD Vs. BHARATH EARTH MOVERS LTD	October 24, 2009
SHIVAPPA ALIAS SIVANATHAN Vs. STATE	April 9, 2009
SHOBA NATARAJAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	September 1, 2009
SHOBHA DUGGIRALA Vs. MADHUKAR DUGGIRALA	November 11, 2009
SHREE GANAPATHY PUMPS INDUSTRIES REPRESENTED BY ITS MANAGING DIRECTOR P KENNEDY Vs. GOVT OF TAMIL NADU REPRESENTED BY ITS SECRETARY, RURAL DEVELOPMENT DEPARTMENT; COMMISSIONER, RURAL DEVELOPMENTS PANCHAYAT RAJ, DISTRICT COLLECTOR	August 21, 2009
SHREE GANESH STEEL ROLLING MILLS LTD REP BY CHIEF EXECUTIVE OFFICER, A ABDUL RAHMAN S/O A ABDUL WAHAB; ALEX STEWART ASSAYERS LTD Vs. ANJANEY INTERNATIONAL CO LTD	August 28, 2009
SHREE JAJOO INSTRUMENTS MANUFACTURING CORPORATION A Vs. TAMILNADU ELECTRICITY BOARD HAVING THE REGISTERED OFFICE AT NPKRR MAALIGAI 4TH FLOOR 800 ANNA SALAI	January 29, 2009
SHREE KARTHIK PAPERS LTD Vs. GOVERNMENT OF TAMILNADU	November 27, 2009
SHREE VIJAYALAKSHMI CHARITABLE TRUST REGISTERED TRUST Vs. SUB REGISTRAR RAJA STREET P PULIAMPATY METTUPALAYAM TALUK DISTRICT	September 7, 2009
SHRI A L JALALUDEEN ALIAS CHELLAVAPPA Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE SHASTRI BHAVAN	April 9, 2009
SHRI RANGANATHAN AND CO INDIAN OIL DEALERS AND CONTRACTORS Vs. STATE OF TAMIL NADU	February 6, 2009
SHRI VINAYAKA VIDHYALAYA CHARITABLE TRUSTS SRI VINAYAKA VIDHYALAYA COLLEGE OF EDUCATION Vs. MEMBER SECRETARY NATIONAL COUNCIL FOR TEACHER EDUCATION HANS BHAWAN WING II NEW DELHI	July 6, 2009
SHRIDHAR Vs. DISTRICT COLLECTOR MADURAI DISTRICT	August 19, 2009
SHRINE BASILICA OF OUR LADY OR HEALTH VAILANKANNI UNDER THE CONTROL OF DIOCESE OF TANJORE SOCIETY Vs. GOVERNMENT OF TAMIL NADU	January 12, 2009
SHUTTLE WEAVES INTERNATIONAL Vs. COMMERCIAL TAX OFFICER KILPAUK ASSESSMENT CIRCLE CHOOLAIMEDU	December 23, 2009
SICAL LOGISTICS LIMITED Vs. MARG CONSTRUCTIONS LIMITED	February 3, 2009
SICAL-CWT DISTRIPARKS LIMITED Vs. BESSER CONCRETE SYSTEMS LIMITED	August 12, 2009
SIDHI SMELTERS PVT LTD Vs. DIRECTORATE GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE AND INDUSTRY	December 16, 2009
SIGAMANI Vs. STATE	June 25, 2009
SIKKANDAR ALIAS RAJA Vs. STATE	July 21, 2009
SIKKANDAR DULGARNI Vs. MOHAMMED IBRAHIM	March 30, 2009
SINDY Vs. STATE	October 22, 2009
SINGARAM Vs. COMMISSIONER OF POLICE TIRUCHIPPALLI	April 15, 2009
SINGARAVELU Vs. SATHYA	July 17, 2009
SINGARAVELU Vs. STATION HOUSE OFFICER KADAMPULLIYUR POLICE STATION	July 29, 2009
SINIOR DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. ADKKI	June 22, 2009
SITHI KALIYAMMAN AALAYAM Vs. CHIEF SECRETARY GOVERNMENT OF PUDUCHERRY	November 6, 2009
SIVA Vs. STATE OF TAMIL NADU	June 10, 2009
SIVA ALIAS SIVAKUMAR Vs. STATE	September 15, 2009
SIVA ALIAS SIVARAJ Vs. STATE	November 13, 2009
SIVA SAKTHI MILLS Vs. CHANDRASEKAR	November 2, 2009
SIVA SHANTHA TRUST Vs. K C KANNAN	November 27, 2009
SIVA SUBRAMANIAN Vs. STATE	July 6, 2009
SIVAGAMI Vs. STATE	March 26, 2009
SIVAGANGAI MUNICIPALITY, REP. BY ITS PRESIDENT, SIVAGANGAI MUNICIPALITY, SIVAGANGAI, SIVAGANGAI MUNICIPALITY, REP. BY ITS COMMISSIONER, SIVAGANGAI MUNICIPALITY, SIVAGANGAI Vs. C. MEENAKSHISUNDARAM AND ANOTHER	January 20, 2009
SIVAGIRI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. K MURUGAN	March 5, 2009
SIVAGNANAM Vs. THANJIAPPAN	August 4, 2009
SIVAGOWRI Vs. R SWAMINATHAN	January 20, 2009
SIVAKAMI SUNDARI AND M PACHIRAJAN Vs. MICHAEL FERNANDO	September 2, 2009
SIVAKASI ELECTROCHEMICALS LTD Vs. SUPERINTENDING ENGINEER VIRUDHUNAGAR ELECTRICITY DISTRIBUTION CIRCLE VIRUDHUNAGAR	June 18, 2009
SIVAKUMAR SPINNING MILLS PVT LTD Vs. SHANMUGHAVELAYUTHAM	July 14, 2009
SIVALINGAM Vs. STATE	November 3, 2009
SIVANAMMAL; SUMATHI; UMA MAHESWARI; MINOR SIVAKUMAR Vs. C MURUGESAN AND THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD, TALLAKULAM BRANCH	June 30, 2009
SIVANANDAVIJAYALAKSHIMI Vs. K S RAVICHANDRAN	October 27, 2009
SIVANANDHA MILLS LIMITED Vs. G MANICKAMURTHY ENFORCEMENT OFFICER PROVIDENT FUNDS	October 29, 2009
SIVANESAN Vs. STATE	June 23, 2009
SIVAPRAKASAM Vs. TAHSILDAR JR ARIYALUR	August 25, 2009
SIVARAJ Vs. STATE	June 24, 2009
SIVASAKTHI THREADS Vs. COMMISSIONER OF COMMERCIAL TAXES	April 18, 2009
SIVASHANKAR Vs. STATE	November 23, 2009
SKF INDIA LIMITED Vs. MGP ASSOCIATES PVT LTD	February 3, 2009
SMT PALANIAMMAL AND A RAVINDRAN Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, HOME (TR ) DEPARTMENT AND STATE TRANSPORT AUTHORITY	January 19, 2009
SNJ DISTILLERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT) (FAC) AND ANR.	October 25, 2009
SOFFIA SOFTWARE LTD Vs. KALPAGAM BHASKARAN	December 21, 2009
SOLAI Vs. STATE INSPECTOR OF POLICE	September 30, 2009
SOLAIMALAI ENTERPRISES Vs. INSPECTOR GENERAL OF POLICE	October 21, 2009
SOLAMUTHURAJA Vs. COMMISSIONER HINDU RELIGIOUS AND	September 9, 2009
SOLIDAIRE INDIA LIMITED Vs. S RAMAKRISHNAN	December 21, 2009
SOMASUNDARAM Vs. MAHALAKSHMI	December 21, 2009
SOMASUNDARAM Vs. SUPERINTENDENT OF POLICE KRISHNAGIRI	November 11, 2009
SOMASUNDARAM Vs. DURAI SINGH	July 30, 2009
SONA KRISHNAMOORTHY Vs. COMMISSIONER HR&CE DEPARTMENT &	June 22, 2009
SONA KRISHNAMOORTHY Vs. COMMISSIONER HR & CE DEPARTMENT	May 28, 2009
SONIA PROTEINS YORK SHIRE WHITE PIGGERY FARM REPRESENTED BY ITS PROPRIETRIX, P BANUMATHI, VANDIYUR PANCHAYAT Vs. DISTRICT COLLECTOR; JOINT DIRECTOR OF ANIMAL HUSBANDRY; PRESIDENT, VANDIYUR PANCHAYAT	September 2, 2009
SOOD AND SOOD BUILDERS PVT LTD Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	December 9, 2009
SORNAMMAL AND COMPANY Vs. ASSISTANT COMMISSIONER (CT) AND ANR.	April 27, 2009
SOUNDHA Vs. COLLECTOR DHARMAPURI	October 23, 2009
SOUNDIRAMMAL; SUNDARASAMY Vs. S RAMACHANDRAN	August 4, 2009
SOUNTHAPANDIAN TRICHY DISTRICT Vs. M KARUNANIDHI TRICHY	February 19, 2009
SOURNAVINAYAGA ENGINEERS (P) LTD. Vs. STATE OF TAMIL NADU	December 16, 2009
SOUTH ARCOT DISTRICT BACKWARD CLASS PEOPLES WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	April 17, 2009
SOUTH ARCOT DISTRICT MUNICIPAL PANCHAYAT WORKERS UNION Vs. COMMISSIONER RURAL DEVELOPMENT DEPARTMENT	November 2, 2009
SOUTH INDIA SURGICAL CO PVT LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS	July 23, 2009
SOUTH INDIAN SUGAR MILLS ASSOCIATION Vs. SECREATARY FPD MINISTRY OF CONSUMER AFFAIRS FOOD AND PUBLIC DISTRIBUTION	November 30, 2009
SOUTH TAMIL NADU BEEDI MANUFACTURES ASSOCIATION Vs. UNION OF INDIA	July 1, 2009
SOUTHARN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED Vs. NATIONAL PHARMACEUTICAL PRICING AUTHORITY	October 15, 2009
SOUTHERN AGRIFURANE INDUSTRIES LIMITED Vs. YESSIR HOLDINGS AND INVESTMENTS PRIVATE LIMITED	September 29, 2009
SOUTHERN FOUNDATION P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CHENNAI	December 1, 2009
SOUTHERN GROUP INDUSTRIES P LTD Vs. CREATIVE FOUNDATIONS PVT LTD	April 30, 2009
SOUTHERN INDIA MILLS ASSOCIATION Vs. STATE OF TAMIL NADU	December 11, 2009
SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LIMITED Vs. K BHOOMAIAH	June 18, 2009
SOUTHERN PETROL OILS P LTD Vs. COMMERCIAL TAX OFFICER	December 23, 2009
SOWCAR GOPALDAS DWARAKADAS PRIVATE FAMILY TRUST Vs. TAMIL NADU LAND REFORMS SPECIAL APPELLATE TRIBUNAL SANTHOME HIGH ROAD	November 6, 2009
SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES Vs. K SRINIVASAN	January 23, 2009
SPECIAL OFFICER Vs. M SRINIVASAN	October 7, 2009
SPECIAL OFFICER PALAYAMKOTTAI URBAN CO-OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER LABOUR COURT	January 27, 2009
SPECIAL OFFICER RASIPURAM SILK HANDLOOMS WEAVER COOPERATIVE PRODUCTION AND SALES SOCIETY LIMITED Vs. K RAJA	December 23, 2009
SPECIAL TAHASILDAR Vs. CHITHRA	November 6, 2009
SPECIAL TAHSILDAR Vs. SAMAN	October 15, 2009
SPECIAL TAHSILDAR Vs. V S RAJAGOPAL	July 22, 2009
SPECIAL TAHSILDAR Vs. IRULAPPAN ACHARY	April 30, 2009
SPECIAL TAHSILDAR (ADI DRAVIDAR WELFARE) Vs. SAMSALKABEER THROUGH HIS POWER AGENT	April 30, 2009
SPECIAL TAHSILDAR (LA) Vs. KAMAYIAMMAL	April 30, 2009
SPECIAL TAHSILDAR (LA), NEIGHBOURHOOD HOUSING SCHEME Vs. R SRINIVASAN; RADHAKRISHNAN; THIRUVENGADASAMY; THE EXECUTIVE ENGINEER, TAMILNADU HOUSING BOARD	July 6, 2009
SPECIAL TAHSILDAR (LAND ACQUISITION), NANGACHIYAR RESERVOIR PROJECT Vs. K S L MUTHUKUMARA JEYAVEERA PANDIAN, EXECUTIVE ENGINEER	July 17, 2009
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. SUBRAMANIAM	December 9, 2009
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. KANDASAMY	December 10, 2009
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE DEPARTMENT TINDIVANAM Vs. NAMADEVA REDDIAR	October 1, 2009
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE GUDIYATHAM Vs. N SAKUNTHALA	July 3, 2009
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE KANGEYAM Vs. SARADAMBAL	July 20, 2009
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE NAMAKKAL DISTRICT Vs. POONCHOLAI	July 21, 2009
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE SCHEME Vs. ASAN MOHIDEEN	April 29, 2009
SPECIAL TAHSILDAR ADW THIRUPPATTUR Vs. LAKSHMIAMMAL	January 28, 2009
SPECIAL TAHSILDAR HARIJAN WELFARE TIRUPATTUR Vs. SEENU REDDY	December 16, 2009
SPECIAL TAHSILDAR L A SIPCOT UNIT SRIPERUMBUDUR Vs. LAKSHMI NARASIMMAN	December 2, 2009
SPECIAL TAHSILDAR LA ADI DRAVIDAR WELFARE Vs. CHELLAMUTHU	April 15, 2009
SPECIAL TAHSILDAR LA Ï¿½ KARUR BROAD GUAGE RAILWAY SCHEME Vs. S SUBRAMANI	July 16, 2009
SPECIAL TAHSILDAR LAND ACQUISITION Vs. VASUDEVAN	November 30, 2009
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE Vs. SAROJA AMMAL	December 16, 2009
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE Vs. A RAHOTHAMAN	January 30, 2009
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE DEPARTMENT Vs. CHANDRA AMMAL	August 25, 2009
SPECIAL TAHSILDAR LAND ACQUISITION ADI-DRAVIDAR WELFARE TIRUPATTUR Vs. P SRINIVASA IYER	April 27, 2009
SPECIAL TAHSILDAR LAND ACQUISITION SIPCOT UNIT SRIPERUMBUDUR Vs. SUNDARI BAI	December 16, 2009
SPECIAL TAHSILDAR NEIGHBOURHOOD SCHEME Vs. JAGANATHAN GOUNDER	March 2, 2009
SPECIAL TAHSILDAR NEIGHBOURHOOD SCHEME Vs. RAMAYAMMAL	March 2, 2009
SPECIAL TAHSILDAR, (LAND ACQUISITION) ADI DRAVIDAR WELFARE Vs. NACHIYAR	July 9, 2009
SPECIAL TAHSILDAR, (LAND ACQUISITION) ADI DRAVIDAR WELFARE Vs. JEYAMANIMADASAMY AND KANAGARAJ	April 27, 2009
SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE Vs. KRISHNASAMY NAIDU; VELUSAMY NAIDU AND SAROJINI	April 30, 2009
SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE SCHEME Vs. AZHAGU MEENAL; PERIANNAN; MUTHUKANNU AND VELLAISAMY	April 30, 2009
SPECIAL THASILDAR LA SIPCOT UNIT Vs. PREMA	November 30, 2009
SPENCER PLAZA OWNERS AND OCCUPANTS WELFARE ASSOCIATION Vs. SOUTHERN CAR PARKINGS LTD	July 27, 2009
SPUR TANK ROAD FILLING STATION Vs. F JAYAKUMAR	July 17, 2009
SR CORONA MARY Vs. SISTER VANASELVI	October 28, 2009
SREE BARGAV FINANCE AND INVESTMENTS Vs. INSPECTOR OF POLICE	July 29, 2009
SREE JAYALAKSHMI BRICK INDUSTRIES Vs. SPECIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU	August 7, 2009
SREE KRISHNA SWEETS P LTD Vs. UDUMALPET MUNIIPALITY	December 14, 2009
SREE KRISHNASWAMY TEMPLE REP BY ITS MANAGER, PUSHKARAN AND R VASANTHA Vs. DISTRICT COLLECTOR	August 27, 2009
SREE NARAYANA EDUCATIONAL GUIDANCE SOCIETY EDUCATIONAL CHARITY OF SREE NARAYANA TEACHER TRAINING INSTITUTE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION NCTE HANS BHAVAN WING II	September 29, 2009
SREE VELMURUGAN INDUSTRIES Vs. SUPERINTENDING ENGINEER	April 21, 2009
SRI BALAJI CHEMICAL COMPANY Vs. STATE OF TAMIL NADU	August 5, 2009
SRI BALAKRISHNA TRANSPORT Vs. COMMERCIAL TAX OFFICER	February 10, 2009
SRI KRITHIKA FINANCE Vs. R. ELANGOVAN AND OTHERS	September 30, 2009
SRI MOUNIKA TRADERS Vs. COMMERCIAL TAX OFFICER	August 24, 2009
SRI RAGAVENDRA ADVERTSING Vs. PRASAR BHARTI	October 6, 2009
SRI RMAJAYAM SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD	November 19, 2009
SRI SAKTHI MILLS Vs. ASSISTANT COMMISSIONER (CT)	October 5, 2009
SRI VIGNESH INDUSTRIES Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR	April 16, 2009
SRIDHAR Vs. SHANTHI	July 14, 2009
SRINIVASAMURTHY MANDIRAM Vs. STATE OF TAMIL NADU	April 30, 2009
SRINIVASAN Vs. RAJARAM	August 28, 2009
SRINIVASAN Vs. STATE	July 27, 2009
SRINIVASAN Vs. STATE OF TAMIL NADU	July 24, 2009
SRINIVASAN Vs. K KUMARASAMY	July 31, 2009
SRINIVASAN Vs. KUMAR	December 19, 2009
SRISHI ESTATES AND INVESTMENTS PVT LTD Vs. UPASANA FINANCE LIMITED	August 12, 2009
SRIVILLIPUTTUR AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LIMITED Vs. V. KANNAMMAL	April 22, 2009
ST JOSEPH TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION	July 24, 2009
ST JOSEPHS CHARITY TRUST Vs. STATE OF TAMIL NADU	March 11, 2009
ST MARYS INSTITUTE OF TEACHER TRAINING GOOD SHEPHERD COMPOUND ANNAMADUVU Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING	October 1, 2009
STATE Vs. A GANESAN	July 29, 2009
STATE Vs. HASENABEGUM	August 3, 2009
STATE Vs. KARIKALAN ALIAS MARIYANESAN	August 18, 2009
STATE Vs. SAKTHIVEL	August 5, 2009
STATE Vs. MUTHUKUMAR ALIAS MUTHUKUMARAN	August 5, 2009
STATE Vs. PARAMASIVAM	August 5, 2009
STATE Vs. SHANMUGAL PERUMAL	March 25, 2009
STATE Vs. M GOPALAKRISHNAN	April 30, 2009
STATE Vs. M ASAITHAMBI	July 3, 2009
STATE Vs. JOHN BOSCO ALIAS JOHN	December 7, 2009
STATE Vs. K RAJENDRAN	October 28, 2009
STATE Vs. R MOHANDAOSS	November 4, 2009
STATE Vs. ANNAMALAI COTTON MILLS LTD	October 13, 2009
STATE Vs. MAGALINGAM	October 27, 2009
STATE Vs. SUNDAR ALIAS SUNDARRAJ ALIAS SUNDARAMOORTHY	October 26, 2009
STATE Vs. NATARAJAN ALIAS MUTHU NATARAJAN	October 27, 2009
STATE Vs. SUDALAI MANI	December 3, 2009
STATE BANK OF BIKANER AND JAIPUR Vs. S VIJAYA KUMAR	July 24, 2009
STATE BANK OF INDIA Vs. KATHIKKAL TEA PLANTATIONS MELUR	March 26, 2009
STATE BANK OF INDIA Vs. P R P EXPORTS	January 30, 2009
STATE BANK OF INDIA Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED	January 7, 2009
STATE BANK OF MYSORE MAIN BRANCH-600 001 Vs. SYARIKAT PENGERAK PENANG A REGISTERED PARTNERSHIP FIRM	March 24, 2009
STATE BY INSPECTOR OF POLICE Vs. KARIKALAN @ MARIYANESAN	August 18, 2009
STATE BY: INSPECTOR OF POLICE Vs. PERUMAL	December 14, 2009
STATE EXPRESS TRANSPORT CORPORATION Vs. R BASKAR	October 9, 2009
STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LTD Vs. UNION TERRITORY OF PUDUCHERRY	December 9, 2009
STATE INDUSTRIES PROMOTION Vs. IRCON INTERNATIONAL LTD	November 2, 2009
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED Vs. NOVATRON BROAD BAND PRIVATE LTD	October 26, 2009
STATE OF TAMIL NADU Vs. TVL P M P IRON AND STEEL INDIA LIMITED CHENNAI	November 17, 2009
STATE OF TAMIL NADU Vs. TVL THE COIMBATORE PIONEER ROLLING MILLS	November 17, 2009
STATE OF TAMIL NADU Vs. A JAYARAMAN	December 2, 2009
STATE OF TAMIL NADU Vs. S B TIMBERS	December 16, 2009
STATE OF TAMIL NADU Vs. HYDELS ENGINEERS P LTD	December 18, 2009
STATE OF TAMIL NADU Vs. PARRY ENGINEERING EXPORT LTD	December 18, 2009
STATE OF TAMIL NADU Vs. THIRU V R JOTHI KUMAR PROPRIETOR SRI UDHAYAN TRAILERS	December 18, 2009
STATE OF TAMIL NADU Vs. LINGAM AND COMPANY	December 18, 2009
STATE OF TAMIL NADU Vs. ASHOKA MOTORS	June 11, 2009
STATE OF TAMIL NADU Vs. CHETTINAD CEMENT CORPORATION LTD	October 5, 2009
STATE OF TAMIL NADU Vs. S. RAMANATHAN	July 2, 2009
STATE OF TAMIL NADU Vs. ANAMALLAIS ENGINEERING	July 2, 2009
STATE OF TAMIL NADU Vs. SHAH MOOLCHAND KASTHURCHAND AND ANR.	October 26, 2009
STATE OF TAMIL NADU Vs. A.N.S. GUPTHA AND SONS	July 23, 2009
STATE OF TAMIL NADU Vs. M. KULANDAIVELU OIL MILL	July 2, 2009
STATE OF TAMIL NADU Vs. P.R. THIRUGNANAM	April 29, 2009
STATE OF TAMIL NADU Vs. RAMSHREE PAYAL BHANDAR	August 6, 2009
STATE OF TAMIL NADU Vs. VINAYAKA ENGINEERING WORKS	June 11, 2009
STATE OF TAMIL NADU Vs. SRI RAJALAKSHMI INDUSTRIES	December 23, 2009
STATE OF TAMIL NADU Vs. GOLDEN REFINERIES (P) LTD.	August 20, 2009
STATE OF TAMIL NADU Vs. PARRY AGRO INDUSTRIES LIMITED AND ANOTHER	November 19, 2009
STATE OF TAMIL NADU Vs. A CHIDAMBARAKUTTALAM	October 9, 2009
STATE OF TAMIL NADU Vs. D SUBRAMANIAN	August 4, 2009
STATE OF TAMIL NADU Vs. PENGUIN LEASING LTD	July 31, 2009
STATE OF TAMIL NADU Vs. TVL SRI JAYALAKSHMI CRUSHER INDUSTRIES	August 6, 2009
STATE OF TAMIL NADU Vs. R DURAPATHI	August 14, 2009
STATE OF TAMIL NADU Vs. S MANIMEGALAI JOINT DIRECTOR OF HEALTH SERVICES UNDER SUSPENSION	April 2, 2009
STATE OF TAMIL NADU Vs. MAHARAJA READYMADE	April 15, 2009
STATE OF TAMIL NADU Vs. I Q SYSTEMS	April 15, 2009
STATE OF TAMIL NADU Vs. ALAGGAR TRADERS	April 17, 2009
STATE OF TAMIL NADU Vs. ASAITHAMBI	April 20, 2009
STATE OF TAMIL NADU Vs. TVL KAVERI OIL AND FERTILIZERS	April 9, 2009
STATE OF TAMIL NADU Vs. TVL KARTHIK FOUNDATIONS	April 15, 2009
STATE OF TAMIL NADU Vs. C VELAYUTHAM	April 6, 2009
STATE OF TAMIL NADU Vs. P SIVALINGAM	April 6, 2009
STATE OF TAMIL NADU Vs. C KRISHNAN	January 5, 2009
STATE OF TAMIL NADU Vs. MACWIN EXPLOSIVES AND ACCESSORIES P LTD	January 20, 2009
STATE OF TAMIL NADU Vs. KUMARESAN	February 2, 2009
STATE OF TAMIL NADU Vs. SUN PAPER MILL LTD	February 9, 2009
STATE OF TAMIL NADU Vs. V JESUDOSS	July 8, 2009
STATE OF TAMIL NADU Vs. SUBBULAKSHMI	July 16, 2009
STATE OF TAMIL NADU Vs. S SAGAYARANI	April 29, 2009
STATE OF TAMIL NADU Vs. M SIVASANKAR	April 21, 2009
STATE OF TAMIL NADU Vs. SHREE MEENAKSHI METAL INDIA	April 22, 2009
STATE OF TAMIL NADU Vs. B JAGANNATH	April 27, 2009
STATE OF TAMIL NADU Vs. INDIAN CEMENTS LTD	June 18, 2009
STATE OF TAMIL NADU Vs. PARRY AGRO INDUSTRIES LTD	June 18, 2009
STATE OF TAMIL NADU Vs. RAGHUPATHY SPINNERS P LTD	June 19, 2009
STATE OF TAMIL NADU Vs. PULLICAR MILLS LIMITED	June 24, 2009
STATE OF TAMIL NADU Vs. R RAMARAJAN IPS SUPERINTENDENT OF POLICE	June 26, 2009
STATE OF TAMIL NADU Vs. INDIAN CEMENTS LTD	June 25, 2009
STATE OF TAMIL NADU Vs. ARIHANT PLASTIC HOUSE	June 10, 2009
STATE OF TAMIL NADU Vs. RAJAN UNIVERSAL EXPORT MFRS PVT LTD	June 12, 2009
STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT AND THE DISTRICT COLLECTOR Vs. T GANAPATHAY, FORMERLY DEPUTY TAHSILDAR	October 9, 2009
STATE OF TAMIL NADU REP BY THE DEPUTY COMMISSIONER (CT), CHENNAI (CENTRAL) DIVISION Vs. TVL HINDUSTAN DORR OLIVER LTD	August 6, 2009
STATE OF TAMIL NADU REP BY THE DEPUTY COMMISSIONER (CT), COIMBATORE DIVISON Vs. TVL COMMERCIAL CLOTH MANUFACTURERS	July 2, 2009
STATE OF TAMIL NADU REP BY THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES, TIRUCHIRAPPALLI DIVISION Vs. JAYALAKSHMI CRUSHER INDUSTRIES	August 6, 2009
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER (CT), TIRUNELVELI DIVISION Vs. TVL ORIENT PACKAGING INDUSTRIES, SECRETARY, TAMIL NADU SALES TAX APPELLATE TRIBUNAL	July 31, 2009
STATE OF TAMILNADU Vs. A SHANTHI VIRUDHUNAGAR	December 17, 2009
STATE OF TAMILNADU Vs. COIMBATORE ALCOHOL AND CHEMICALS LIMITED	December 9, 2009
STATE OF TAMILNADU Vs. UPTRON INDIA LIMITED	December 10, 2009
STATE OF TAMILNADU Vs. C SHANMUGAM AND COMPANY	December 10, 2009
STATE OF TAMILNADU Vs. SUJANI TEXTILES PRIVATE LIMITED	December 2, 2009
STATE OF TAMILNADU Vs. FAMCO ENTERPRISES	December 3, 2009
STATE OF TAMILNADU Vs. M SANKAR	October 15, 2009
STATE OF TAMILNADU Vs. CRAIGMORE PLANTATIONS INDIA PVT LIMITED	November 5, 2009
STATE OF TAMILNADU Vs. MEENAKSHI PLASTIC INDUSTRIES	June 25, 2009
STATE OF TAMILNADU Vs. SHAMEEM TRADERS	July 2, 2009
STATE OF TAMILNADU Vs. P ELAYAPERUMAL PUDUKOTTAI	April 1, 2009
STATE OF TAMILNADU Vs. PUNJAB CROCKERY HOUSE PVT LTD	April 1, 2009
STATE OF TAMILNADU REP BY THE DEPUTY COMMISSIONER (CT) Vs. TVL THE KUMARAN MILLS LIMITED; SECRETARY, THE TAMIL NADU SALES TAX	December 3, 2009
STATE OF TAMILNADU REP BY THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES, TIRUCHIRAPPALLI DIVISION Vs. TVL VINAYAGA AGENCIES	August 6, 2009
STELLA P JESUMATHY Vs. STATE	July 30, 2009
STEPHENRAJ Vs. SANKARI	February 19, 2009
STONE MARVEL FOUNDATION Vs. P SEETHALAKSHMI	December 4, 2009
STRATEGIC ENGINEERING PVT LTD Vs. CESTAT, CHENNAI	September 7, 2009
STRIDES ARCOLAB LIMITED Vs. A RAMAMURTHY	June 8, 2009
STRIDES ARCOLAB LIMITED Vs. A RAMAMURTHY	October 6, 2009
SUB INSPECTOR RAILWAY PROTECTION FORCE POLICE STATION Vs. PARAMASIVAM	August 5, 2009
SUBA SEETHRAMAN Vs. SECRTARY TO GOVERNMENT CO OPERATIION FOOD AND CONSUMER PROTECTION DEPARTMENT	November 10, 2009
SUBASH NAIK Vs. UNION OF INDIA	April 23, 2009
SUBASREE REAL ESTATES Vs. BIJAYSHREE RESOURCES LIMITED	July 6, 2009
SUBBAIAH PILLAI ALIAS VINODAN Vs. S KRISHNAMMAL	March 18, 2009
SUBBAIAH THEVAR Vs. ARUNACHALAM	August 26, 2009
SUBBALAKSHMI Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX	January 23, 2009
SUBBAMMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION CHENNAI	November 4, 2009
SUBBAMMAL Vs. PALANISAMY	February 16, 2009
SUBBAN ALIAS SUBRAMANI Vs. KALIYAMMAL	June 17, 2009
SUBBULAKSHMI Vs. STATE OF TAMIL NADU	November 18, 2009
SUBHASH KATHURIA Vs. DEVE SUGARS LIMITED	March 3, 2009
SUBHIKSHA TRADING SERVICES LIMITED Vs. KOTAK MAHINDRA BANK LIMITED	June 24, 2009
SUBHIKSHA TRADING SERVICES LTD Vs. STATE OF TAMIL NADU	December 17, 2009
SUBRAMANI Vs. M PALANIAPPAN	March 5, 2009
SUBRAMANI Vs. KAVITHA	March 30, 2009
SUBRAMANI Vs. CHINNAYYA MUDALIAR	February 12, 2009
SUBRAMANI ALIAS K RUKMANGAN Vs. CHINNANNAN	January 19, 2009
SUBRAMANIAM Vs. GUNASUNDARI	January 7, 2009
SUBRAMANIAM Vs. GANDHI	September 17, 2009
SUBRAMANIAN Vs. CHITHULI ALIAS RAJAN	July 15, 2009
SUCHITRA SEBASTIAN Vs. MICHAEL ARUL	October 12, 2009
SUDALAI MANI Vs. STATE	December 3, 2009
SUDSUN HOUSING DEVELOPMENT INDIA LTD REP BY ITS VICE PRESIDENT, BUSINESS DEVELOPMENT MR SREENIVASAMURTHY Vs. PRADEEP DUGAR AND; LATA DUGAR	March 12, 2009
SUGINDAR VINOTH S R Vs. DIRECTOR, DIRECTORATE OF SCHOOL EDUCATION; DIRECTOR, DIRECTOR OF GOVERNMENT EXAMINATION; JOINT DIRECTOR (VALUATION), DIRECTORATE OF GOVERNMENT EXAMINATION AND THE SECRETARY, SELECTION COMMITTEE FOR M B B S	September 8, 2009
SUGUMAL DURAISINGH Vs. ANNAMANI AMMAL	August 14, 2009
SUGUMATH KANISH Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (SC) DEPARTMENT UNION OF INDIA (UOI) REP BY THE SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPT OF REVENUE, (COFEPOSA-UNIT); SUPERINTENDENT OF CENTRAL PRISON	July 15, 2009
SUGUNADEVI Vs. THE COLLECTOR OF CHENNAI,	March 25, 2009
SUGUNAMMAL Vs. M NEHRU	September 17, 2009
SUGUNU ALIAS SUGANESWARAN Vs. STATE	November 19, 2009
SUKUMAR WELDING WORKS Vs. SPECIAL COMMISSIONER AND ANOTHER	October 22, 2009
SULIAN ALIAS CHINNATHAMBI Vs. STATE OF TAMIL NADU	April 1, 2009
SULOCHANA Vs. STATE OF TAMIL NADU	April 8, 2009
SULOCHANA Vs. P K ESWARAN	January 23, 2009
SUMITRA MENON Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 15, 2009
SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. CADILA HEALTHCARE LTD	December 23, 2009
SUN POLY SACKS P LTD Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR COMMERCIAL TAXES	April 13, 2009
SUNDAR Vs. STATE	August 6, 2009
SUNDARAMOORTHY Vs. JEYALAKSHMI	April 22, 2009
SUNDARAMURTHY Vs. STATE	December 17, 2009
SUNDARARAJAN Vs. MAHALINGAM @ CHOCKALINGAM	June 22, 2009
SUNDARESWARAN Vs. INSPECTOR OF POLICE	September 7, 2009
SUNDARI Vs. J B HALAN	March 26, 2009
SUNDEK INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	July 17, 2009
SUNDER SINGH M Vs. CANARA BANK	August 27, 2009
SUNDHARESWARI Vs. THE SECRETARY TO GOVERNMENT	May 27, 2009
SUNNATH JAMATH COMMITTEE OF MASJID-E-AKASHA Vs. K ANTHONYSAMY	August 26, 2009
SUPER SPINING MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 22, 2009
SUPER SPINNING MILLS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 8, 2009
SUPERINTENDENT Vs. ERODE MAVATTA DESIYA SUMAIL THOOKKUVOR	February 27, 2009
SUPERINTENDENT IN CHARGE CENTRAL PRISION Vs. C SURESH KUMAR	April 13, 2009
SUPERINTENDING ENGINEER Vs. S DURAISAMY	April 27, 2009
SUPERINTENDING ENGINEER CUDDALORE ELECTRICITY DISTRIBUTION CIRCLE Vs. SUNDARI	April 22, 2009
SUPERINTENDING ENGINEER CUDDALORE ELECTRICITY DISTRIBUTION CIRCLE TAMILNADU ELECTRICITY BOARD CUDDALORE Vs. A VARADARAJAN	July 14, 2009
SUPERINTENDING ENGINEER PERIYAR ELECTRICITY DISTRIBUTION TAMIL NADU ELECTRICITY BOARD Vs. THANGAMUTHU	July 30, 2009
SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. JAYARAMAN	September 2, 2009
SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. VADIVELU	June 16, 2009
SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. ANNAMALAI COTTON MILLS P LIMITED	January 12, 2009
SUPREME CT SCAN PRIVATE LIMITED Vs. STATE BANK OF INDIA	November 24, 2009
SUPREME YARNS Vs. HONG KONG AND SHANGHAI BANKING CORPORATION LTD	October 27, 2009
SURANA AND SURANA Vs. LIC OF INDIA	April 9, 2009
SURANA AND SURANA Vs. LIC OF INDIA SOUTHERN ZONAL OFFICE	August 19, 2009
SURENDRAN Vs. STATE	August 3, 2009
SURESH Vs. STATE	July 23, 2009
SURESH Vs. STATE	October 30, 2009
SURESH Vs. STATE	October 29, 2009
SURESH Vs. TAMIL NADU STATE TRANSPORT CORPORATION	November 25, 2009
SURESH ALIAS THALAPATHI SURESH Vs. STATE OF TAMIL NADU	March 31, 2009
SURESH KUMAR Vs. STATE	December 1, 2009
SURESH VASWANI Vs. STATE BANK OF INDIA	August 6, 2009
SURYAMOORTHY Vs. STATE	December 3, 2009
SUSAI JOSEPH Vs. SUB-INSPECTOR OF POLICE PERAMBUR RAILWAY POLICE STATION	August 7, 2009
SUSEELA Vs. RAMAKRISHNAN	December 15, 2009
SUSEN CONSTRUCTIONS P LTD Vs. APPELLATE ASSISTANT COMMISSIONER CT	December 2, 2009
SUSILA Vs. KALYANI; COMMISSIONER, MADURAI CORPORATION AND THE CHIEF EDUCATIONAL OFFICER, CORPORATION SCHOOLS	July 30, 2009
SUSILA Vs. STATE	April 2, 2009
SUSILAMANI Vs. K RANGANATHAN	July 22, 2009
SUSILKUMAR Vs. STATE	December 2, 2009
SUYAMBUDURAI Vs. STATE	July 29, 2009
SWAMI VIVEKANANDA HIGH SCHOOL Vs. CHIEF EDUCATIONAL OFFICER	April 15, 2009
SWAMINATHA UDAYAR Vs. ARUMUGA UDAYAR	November 6, 2009
SWAMINATHAN Vs. R V RAJENDRAN	January 7, 2009
SWAMINATHAN Vs. SUPERINTENDENT OF POLICE	August 18, 2009
SWAMY PREMANANDA Vs. ENFORCEMENT OFFICER	July 21, 2009
SWETHA BATHU Vs. TAMIL NADU STATE WOMENS COMMISSION	August 31, 2009
SYED ABDUL KHADAR ALIAS APPUALIASAKASH Vs. STATE	December 16, 2009
SYED BADARUNNISSA Vs. THIRUVIKRAMA NARAYANA PERUMAL TEMPLE	February 18, 2009
SYED DAWOOD HUSSAIN Vs. GOVERNMENT OF INDIA	June 15, 2009
SYED MOHAMED DAWOOD THAHEER Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU	August 20, 2009
T A ANANDAN Vs. UNION TERRITORY OF PONDICHERRY	December 10, 2009
T ANANTHI Vs. STATE OF TAMIL NADU	April 16, 2009
T AZHIZUDDIN Vs. GOVERNMENT OF TAMIL NADU	July 22, 2009
T BABY CHANDRABAI Vs. STATE OF TAMIL NADU	June 17, 2009
T BALAJI Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	September 2, 2009
T BHAGATH SINGH @ BHAGATH SINGH MOHAMMED; P CHARLIE RAJASINGH Vs. CHAIRMAN OF TIRUNELVELI, DISTRICT FOREST COMMITTEE CUM DISTRICT COLLECTOR	September 3, 2009
T BHASKARAN Vs. VIDHYA NATHAN	November 17, 2009
T CHELLAM Vs. MANAGEMENT, PANDYAN GRAMA BANK AND PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	April 13, 2009
T CHINNAPPAN Vs. CONSERVATOR OF FORESTERS	July 24, 2009
T CHITRA DIRECTOR BHARANI BEACH RESORTS PVT LTD Vs. SECRETARY OF THE MINISTRY OF HOME AFFAIRS UNION OF INDIA	December 21, 2009
T D RAJASEKARAN Vs. INSPECTOR GENERAL DEPARTMENT OF REGISTRATION	September 3, 2009
T DEVAN Vs. ASSISTANT GENERAL MANAGER OPERATIONS STATE BANK OF INDIA	October 28, 2009
T DHANALAKSHMI Vs. DISTRICT PROJECT NUTRITION OFFICER DISTRICT	October 14, 2009
T DURAIMANICKAM Vs. SUPERINTENDENT OF POLICE	October 15, 2009
T E VIJAYARAGHAVAN Vs. JOINT COMMISSIONER HR AND CE ADMINISTRATION DEPARTMENT VELLORE	October 24, 2009
T ELAMATHIYAN Vs. STATE OF TAMIL NADU	March 23, 2009
T G ASHOK KUMAR Vs. GOVINDAMMAL	September 1, 2009
T G HARIBABU Vs. DIRECTOR OF COLLEGIATE EDUCATION	July 2, 2009
T G PONGIANNAN Vs. K M NATARAJAN	April 2, 2009
T GLORYMATHI Vs. STATE OF TAMIL NADU	August 14, 2009
T GNANAPRAKASAM Vs. SECRETARY TO GOVERNMENT FINANCE PAY CELL DEPARTMENT	April 21, 2009
T GOVINDAN Vs. STATE INDUSTRIES PROMOTION	January 5, 2009
T GUNABALAN Vs. T SELVALRAJAN	October 27, 2009
T JANAKI Vs. DISTRICT EMPLOYMENT OFFICER DISTRICT EMPLOYMENT OFFICE	January 29, 2009
T JAYARAMAN Vs. GOVERNMENT OF TAMIL NADU	September 30, 2009
T K JESTIN MARSHALL Vs. STATE OF TAMILNADU	November 30, 2009
T K V S L MAHADEVAN Vs. LATHIF MOOSA	September 2, 2009
T KANAGABAI Vs. DISTRICT COLLECTOR, COMMISSIONER, MADURAI CORPORATION	September 3, 2009
T KANNADASAN Vs. STATE	December 11, 2009
T LAKSHMIPATHI Vs. STATE OF TAMILNADU	October 15, 2009
T M ANANDHA RAJ Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYAT COLLECTORATE COMPLEX COIMBATORE	April 24, 2009
T M MOHAMMED MEERAN Vs. STATE	July 29, 2009
T MAHADEVAN Vs. STATE OF TAMIL NADU	December 3, 2009
T MOORTHI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	September 18, 2009
T MUTHULAKSHMI Vs. MEENAKSHI BUS TRANSPORTS; REGIONAL TRANSPORT AUTHORITY; STATE TRANSPORT APPELLATE TRIBUNAL AND JEEVA TRANSPORT CORPORATION LTD	October 21, 2009
T N S S STEELS PVT LTD Vs. UNION OF INDIA	December 4, 2009
T NARARAJAN SOLE PROPRIETOR VILLUPURAM DISTRICT Vs. INDIAN OIL CORPORATION LIMITED	September 7, 2009
T NARAYANASAMY Vs. N KALEESWARI	November 2, 2009
T NITHYANANTHAN Vs. V CHANDRA	April 24, 2009
T NITHYANANTHAN Vs. MS V CHANDRA	April 21, 2009
T P DELHI DORAI Vs. SAI CHANDER	July 3, 2009
T P KOLANTHASAMY Vs. BALUSAMY	October 29, 2009
T P MANI Vs. PALANISAMY	September 16, 2009
T P TEXTILES PVT LTD Vs. K JEYAPRAKSH	June 24, 2009
T PALANISAMY Vs. REGISTRAR OF CO-OP SOCIETIES	April 3, 2009
T PERIANNAN Vs. DISTRICT COLLECTOR KRISHNAGIRI	November 24, 2009
T R DINAKARAN Vs. STATE OF TAMILNADU	December 18, 2009
T R GOPALAKRISHNAN Vs. RAJKUMAR JAIN PROPRIETOR	October 30, 2009
T R RAVIMANOHARAN Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE NEW DELHI	November 19, 2009
T R THULKARUNAI Vs. BABIAMMAL	February 19, 2009
T R VIJAYANANDAN Vs. DISTRICT COLLECTOR	January 6, 2009
T RAJAKUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE	June 23, 2009
T RAMAIAH PILLAI Vs. REGIONAL DEPUTY DIRECTOR OF SURVEY AND LAND RECORDS TRICHY DISTRICT	October 21, 2009
T RAMESH BABU Vs. ASSISTANT COMMISSIONER HINDU	March 17, 2009
T RANGARAJAN Vs. ENGINEER-IN-CHIEF W R O	July 9, 2009
T RANGASAMY Vs. GOVT OF TAMIL NADU	September 29, 2009
T RATHINAVEL Vs. P A T SUNDARAVEL	April 15, 2009
T S METALS Vs. STATE OF TAMIL NADU	November 18, 2009
T S SUMATHI Vs. DISTRICT COLLECTOR	April 20, 2009
T SAKTHIVEL Vs. SUPERINTENDENT OF POLICE	April 27, 2009
T SANTHA Vs. R MAHESWARI	April 21, 2009
T SANTHAPPAN Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES DMS COMPOUND	September 30, 2009
T SAROJINI Vs. RUBY CHRISTY	January 9, 2009
T SATHYA MURTHY Vs. COMMISSIONER TOWN AND COUNTRY PLANNING DEPARTMENT	December 1, 2009
T SEKAR Vs. M RAVI	June 29, 2009
T SELVAM Vs. STATE OF TAMIL NADU	July 10, 2009
T SELVAPANDY Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	January 22, 2009
T SINGARAVEL ALIAS RAMACHANDRAN Vs. SUDARSANATHAMMAL	June 9, 2009
T SIVAGNANASAMBANDAM Vs. REGISTRAR	April 3, 2009
T SIVAGNANASAMBANDAN Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU	December 8, 2009
T SIVALINGAM; MOHAN; HARI Vs. R S SANTHANAM	December 18, 2009
T SORUBARANI Vs. CORRESPONDENT/PRINCIPAL AROKIAMADA MATRICULATION HIGHER SECONDARY SCHOOL	June 9, 2009
T SUBBAIAH Vs. GOVERNMENT OF TAMIL NADU	October 29, 2009
T SUBRAMANI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	June 29, 2009
T SUNDAR Vs. SUB REGISTRAR OFFICE OF THE SUB REGISTRAR	October 22, 2009
T SUSEENDRAN Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF ANIMAL HUSBANDRY AND FISHERIES	November 30, 2009
T T GNANAMURUGAN Vs. INSPECTOR GENERAL OF REGISTRATION	April 6, 2009
T USHA RANI Vs. G VENKATESAN	July 20, 2009
T V ANTONY Vs. STATE OF TAMIL NADU	January 23, 2009
T VINAYAGAM Vs. M PALANI	January 21, 2009
T VIRUDHACHALAM Vs. T N POLLUTION CONTROL BOARD	December 4, 2009
T VISWANATHAN Vs. DEVARAJ	April 21, 2009
TAHSIDAR PANRUTI Vs. A KRISHNAMURTHY	October 12, 2009
TAJDEEN Vs. ABDUL MUTHALIF	January 19, 2009
TAMIL NADU ALL CONSTITUTION Vs. GOVERNMENT OF TAMIL NADU	November 4, 2009
TAMIL NADU ALL CONSTRUCTIION LABOUR UNIONS FEDERATION Vs. COMMISSIONER OF LABOUR	November 5, 2009
TAMIL NADU ARUNTHATHIAR KALANI PANI THOZHILALAR NALA SANGAM Vs. STATE OF TAMIL NADU	July 15, 2009
TAMIL NADU ASIRIYAR KOOTTANI Vs. STATE OF TAMIL NADU	July 16, 2009
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. INSPECTOR OF LABOUR	January 12, 2009
TAMIL NADU CO OPERATIVE MARKETING FEDERATION LTD Vs. STATE OF TAMILNADU	November 26, 2009
TAMIL NADU COMMERCE INSTITUTE ASSOCIATION Vs. STATE OF TAMIL NADU	July 24, 2009
TAMIL NADU DR M G R MEDICAL UNIVERSITY Vs. COMMISSIONER	March 20, 2009
TAMIL NADU DRIVING SCHOOLS OWNERS FEDERATION Vs. STATE OF TAMIL NADU	October 28, 2009
TAMIL NADU ELECTRICITY BOARD Vs. VIDEOCON POWER LIMITED	January 27, 2009
TAMIL NADU ELECTRICITY BOARD Vs. GUINDY MACHINE TOOLS LTD	July 3, 2009
TAMIL NADU ELECTRICITY BOARD Vs. NOIDA CHEMICALS	June 17, 2009
TAMIL NADU ELECTRICITY BOARD Vs. K SUBBANNA ODAYAR	August 18, 2009
TAMIL NADU ENGINEERING DIPLOMA HOLDERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	September 2, 2009
TAMIL NADU EX SERVICEMAN S CORPORATION LTD Vs. UNION OF INDIA	April 22, 2009
TAMIL NADU EX SERVICEMENS CORPORATION LIMITED TEXCO Vs. BHARAT SANCHAR NIGAM LIMITED	November 27, 2009
TAMIL NADU GOVERNMENT AGRICULTURAL GRADUATES ASSOCIATION Vs. JOINT SECRETARY TO GOVERNMENT FINANCE PC DEPARTMENT	July 16, 2009
TAMIL NADU GOVERNMENT EMPLOYEES ASSOCIATION NILGIRIS DISTRICT Vs. DIRECTOR MEDICINE AND RURAL HEALTH SERVICES	July 20, 2009
TAMIL NADU HANDLOOM WEAVERS COOPERATIVE SOCIETY Vs. S R EJAZ	September 17, 2009
TAMIL NADU HIGHER SECONDARY SCHOOL VOCATIONAL ENGINEERING TEACHERS ASSOCIATION Vs. STATE OF TAMIL NADU	July 28, 2009
TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATIVE DEPARTMENT OFFICIALS ASSOCIATION Vs. STATE OF TAMIL NADU	September 18, 2009
TAMIL NADU HOUSING BOARD Vs. M KIRUBAKARAN	July 16, 2009
TAMIL NADU HOUSING BOARD Vs. A MADUDHACHALAM	June 22, 2009
TAMIL NADU HOUSING BOARD Vs. O R MOTHILAL	June 25, 2009
TAMIL NADU KATTIDAMAIYAM PORIYALARKAL SANGAM Vs. SECRETARY TO GOVERNMENT	August 7, 2009
TAMIL NADU LABOUR WELFARE BOARD TEYNAMPET Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH NEW DELHI	July 6, 2009
TAMIL NADU MAGNESITE LIMITED Vs. R MAHAMANI	November 11, 2009
TAMIL NADU MERCANTILE BANK LIMITED Vs. DEPUTY COMMISSIONER	January 23, 2009
TAMIL NADU PETROLEUM DEALERS ASSOCIATION Vs. CHAIRPERSON TAMIL NADU POLLUTION CONTROL BOARD	December 3, 2009
TAMIL NADU POLICE DEPARTMENT OFFICE ASSISTANTS ASSOCIATION Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU	December 14, 2009
TAMIL NADU POLLUTION CONTROL BOARD EMPLOYEES ASSOCIATION Vs. TAMIL NADU POLUTION CONTROL BOARD	October 19, 2009
TAMIL NADU SALT CORPORATION LTD Vs. S RAJAGOPAL	November 18, 2009
TAMIL NADU SCHEDULED TRIBE MALAYALI PERAVAI REGD NO 307/93 Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU	July 1, 2009
TAMIL NADU SENIOR DOCTORS NOT IN GOVERNMENT SERVICE WELFARE ASSN Vs. GOVT OF TAMIL NADU	June 16, 2009
TAMIL NADU SPINNING MILLS ASSOCIATION Vs. STATE OF TAMIL NADU	April 30, 2009
TAMIL NADU SPUN PIPE INDUSTRIES Vs. STATE OF TAMILNADU	April 1, 2009
TAMIL NADU STATE APEX CO-OP BANK LTD Vs. GOVERNMENT OF TAMIL NADU	November 2, 2009
TAMIL NADU STATE PRIMARY CO OPERATIVE BANK Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	November 10, 2009
TAMIL NADU STATE TRANS CORPN LTD Vs. P ILAYARAJA	November 25, 2009
TAMIL NADU STATE TRANSPORT CORPORATION Vs. DEIVANAI	January 27, 2009
TAMIL NADU STATE TRANSPORT CORPORATION Vs. VELAPPAN	July 17, 2009
TAMIL NADU STATE TRANSPORT CORPORATION Vs. RAMASAMY	October 1, 2009
TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED Vs. CHIEF COMMISSIONER OF INCOME-TAX	September 8, 2009
TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION-I LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	January 29, 2009
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. YUVARAJ	June 30, 2009
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. CHANDRAN	October 6, 2009
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. MARAYEE	September 14, 2009
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. JOINT COMMISSIONER OF LABOUR COUNCILLATION	September 18, 2009
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. POTHUMPONNU	August 5, 2009
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	April 28, 2009
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. G SAKUNTALA	February 17, 2009
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R MURALIDHARAN	April 13, 2009
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. THAIRIYAM	December 23, 2009
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S ANANDAN	December 1, 2009
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. V K MURUGAN	November 10, 2009
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. MUTHULAKSHMI	January 20, 2009
TAMIL NADU STATE TRANSPORT CORPORATION REP BY ITS MANAGING DIRECTOR, MADURAI DIVISION-5 Vs. N SARAVANA PANDIAN	February 5, 2009
TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD Vs. STATE TRANSPORT AUTHORITY	April 13, 2009
TAMIL NADU STATE TRANSPORT CORPORATION VELLORE Vs. NALLASUNDARA MANI	June 30, 2009
TAMIL NADU STATE TRANSPORT CORPORATION VELLORE Vs. AMALANATHAN	October 23, 2009
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DN III LTD Vs. PRESIDING OFFICER	January 22, 2009
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM-DIVISION-II LIMITED Vs. PRESIDING OFFICER LABOUR COURT VELLORE	November 6, 2009
TAMIL NADU TEXT BOOK CORPORATION Vs. K PADMANABHAN	November 4, 2009
TAMIL NADU WAKF BOARD Vs. JANAB K S M A MOHAMED MANSOOR	December 16, 2009
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD SECRETARIAT STAFF ASSOCIATION Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	April 16, 2009
TAMIL SELVI Vs. KANDHASAMY	June 15, 2009
TAMILARASAN Vs. STATE	November 26, 2009
TAMILARASI Vs. C NATARAJAN	September 11, 2009
TAMILNAD MERCANTILE BANK LTD Vs. COMMERCIAL TAX OFFICER	January 19, 2009
TAMILNADU ELECTRICITY BOARD REP BY ITS CHAIRMAN AND THE SUPERINTENDING ENGINEER, PURCHASE AND ADMINISTRATION THERMAL POWER STATION Vs. S DAVID YESUDASAN	January 9, 2009
TAMILNADU FOREST STAFF ASSOCIATION Vs. STATE OF TAMIL NADU	November 9, 2009
TAMILNADU GOVERNMENT OFFICE ASSISTANT AND BASIC SERVANTS CENTRAL ASSOCIATION Vs. STATE OF TAMILNADU	October 8, 2009
TAMILNADU GOVT STATISTICS SUBORDINATE OFFICERS ASSOCIATION Vs. STATE OF TAMIL NADU	October 12, 2009
TAMILNADU INDUSTRIAL EXPLOSIVES LTD Vs. PRESIDENT INDUSTRIAL TRIBUNAL TAMIL NADU	December 7, 2009
TAMILNADU MERCANTILE BANK LIMITED Vs. DEPUTY COMMISSIONER LABOUR	January 1, 2009
TAMILNADU PHYSICAL EDUCATION TEACHERS DIRECTORS ASSOCIATION Vs. CENTRAL BOARD OF SECONDARY EDUCATION	November 5, 2009
TAMILNADU SLUM CLEARANCE BOARD Vs. V M SIVANANDAM	April 22, 2009
TAMILNADU STATE Vs. T PRAKASH	October 19, 2009
TAMILNADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER	April 8, 2009
TAMILNADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER	April 2, 2009
TAMILNADU STATE TRANSPORT CORPORATION SALEM LTD Vs. SIVAKUMARI	July 13, 2009
TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. PRESIDING OFFICER	April 28, 2009
TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM-DIVISION II LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	December 14, 2009
TAMILNADU STEEL TUBES LTD Vs. ASST COLLECTOR OF CUSTOMS REFUND CUSTOMS HOUSE	July 9, 2009
TAMILNADU WATER SUPPLY AND DRAINAGE BOARD Vs. A ABDUL WAHAB	April 16, 2009
TAMILSELVAN ALIAS TAMI Vs. STATE	October 26, 2009
TAMILSELVI Vs. GANGASALAM	December 14, 2009
TAMIZHAGA AARAMBA PALLI AASIRIYAR KOOTANI REG NO 194/05 Vs. STATE OF TAMIL NADU	September 3, 2009
TANFAC INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS CUSTOMS DIVISION	April 20, 2009
TARGET MARKETING Vs. CENTRAL EXCISE AND GOLD CONTROL	July 23, 2009
TATA IRON AND STEEL COMPANY LIMITED Vs. OMEGA CABLES LIMITED	April 29, 2009
TCI DISTRIBUTION CENTERS Vs. OFFICIAL LIQUIDATOR	April 13, 2009
TCI DISTRIBUTION CENTRES LTD Vs. OFFICIAL LIQUIDATOR	September 8, 2009
TEBMA SHIPYARDS LTD Vs. TRICO SUBSEA AS TOLBUGT 6-N 6002 ALESUND NORWAY	September 8, 2009
TECHNOLOGY DEVELOPMENT BOARD Vs. ALPHA ANIMS P. LTD.	February 5, 2009
TECHNOMED ELECTRONICS AND ANR. Vs. COMMERCIAL TAX OFFICER AND ORS.	January 7, 2009
TERRACE ESTATE UNIT OF UNITED PLANTATION LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	October 7, 2009
TERRITORY MANAGER BHARAT PETROLEUM CORPORATION LTD Vs. RAMAJAYAM SERVICE STATION	December 7, 2009
THAMBI ALIAS RAMASAMY Vs. STATE	December 8, 2009
THAMBUSAMY Vs. MANI	November 10, 2009
THAMEEMA TRADING CORPN Vs. COMMR. OF CUS. (SEAPORT-IMPORT), CHENNAI	September 1, 2009
THAMIZHAGA ANNA SALAVI Vs. REVENUE DIVISIONAL OFFICER	November 9, 2009
THAMIZHAGA THAMIZH ASIRIAR KAZHAGAM Vs. STATE OF TAMILNADU	July 14, 2009
THANGAIAH Vs. STATE OF TAMIL NADU	April 30, 2009
THANGAM Vs. STATE REPRESENTED BY THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND THE SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	April 6, 2009
THANGAMMAL Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	April 24, 2009
THANGAMMAL Vs. MANAGEMENT OBLI HOSPITAL	July 16, 2009
THANGAMMAL (DIED), ARUNACHALA GOUNDER, A. VENKATACHALAM AND A. MOTTAIYAPPAN Vs. PONNUSAMY AND ORS.	January 21, 2009
THANGAMUTHU Vs. LAND ACQUISITION OFFICER	November 13, 2009
THANGARAJ Vs. STATE	October 7, 2009
THANGARAJ Vs. BALARAMAN	August 24, 2009
THANGARAJ Vs. AMEER HUSSAIN	August 6, 2009
THANGARAJ Vs. STATE	August 17, 2009
THANGARASU Vs. STATE	September 14, 2009
THANGAVEL Vs. KUPPANA GOUNDER	July 24, 2009
THANGAVEL Vs. STATE OF TAMIL NADU	July 8, 2009
THANGAVEL Vs. DHARMALINGAM	April 6, 2009
THANGAVEL Vs. KULATHUMETTU AYYANAR KOIL THROUGH ITS HEREDITARY TRUSTEE, RAMALINGAM S/O THANGAVEL, COMMISSIONER, THANJAVUR MUNICIPALITY	July 15, 2009
THANGAVEL GOUNDER Vs. GANESA UDAYAR	September 18, 2009
THANGAVELU Vs. SIVAKUMAR	July 28, 2009
THANJAVUR MUNICIPAL EMPLOYEES CO-OP HOUSING SOCIETY LTD Vs. THIRU MANNAR	August 28, 2009
THANJAVUR PAGUTHARIVALAR KAZHAGAM Vs. PERIYAR SELF RESPECT PROPAGANDA INSTITUTION	January 29, 2009
THANJAVUR PUBLIC SERVANTS COOPERATIVE BANK BY ITS SPECIAL OFFICER Vs. S PERIYAMARUDHU	September 2, 2009
THAVAMALAR Vs. INSPECTOR OF POLICE	July 29, 2009
THAVAMANI Vs. RAVI	January 20, 2009
THAYARAMMAL Vs. CHANDRA AMMAL	April 1, 2009
THE ADHOC COMMITTEE Vs. K.S. MOHAMED NAZAR,	July 29, 2009
THE ASSISTANT COLLECTOR OF CENTRAL EXCISE, CUSTOMS DIVISION,TIRUCHIRAPALLI Vs. V. VARADARAJAN	July 23, 2009
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. S. PERUMAL	August 24, 2009
THE CHIEF COMMISSIONER OF CENTRAL EXCISE CHENNAI ZONE, Vs. S. PALANICHAMY AND	January 12, 2009
THE COMMISSIONER OF CUSTOMS (IMPORTS) Vs. FLEMINGO (DFS) PVT LTD AND ORS	December 19, 2009
THE COMMISSIONER OF INCOME TAX Vs. CHANDRA TEXTILES LTD	April 20, 2009
THE COMMISSIONER OF INCOME TAX Vs. APCOM EXPORTS (P) LIMITED	March 16, 2009
THE COMMISSIONER OF INCOME TAX Vs. ABDUL RAHMAN INDUSTRIES	March 16, 2009
THE COMMISSIONER OF INCOME TAX Vs. DHARANI SUGAR AND CHEMICALS LIMITED	April 27, 2009
THE COMMISSIONER OF INCOME TAX-III Vs. SRI VENKATESA MILLS LTD	March 16, 2009
THE COMMISSIONER, H.R. AND C.E. ADMN. DEPARTMENT AND THE DEPUTY COMMISSIONER, H.R. AND C.E. ADMN. DEPARTMENT Vs. K. RAMANATHAN	April 27, 2009
THE DIRECTOR OF TEACHER EDUCATION, RESEARCH AND TRAINING; THE DIRECTOR OF GOVERNMENT EXAMINATIONS AND; THE PRINCIPAL, DISTRICT INSTITUTE OF EDUCATION AND TRAINING Vs. JOSEPH CHELLAMUTHU TEACHER TRAINING INSTITUTE REP BY ITS CORRESPONDENT, C SULOCHANA	March 23, 2009
THE EXECUTIVE OFFICER ARULMIGU BADRAKALIAMMAN KOIL ANTHIYUR, BHAVANI TALUK Vs. ARULMIGU BADRAKALIAMMAN KOIL ANTHIYUR, THIRUPPANI COMMITTEE REP BY ITS PRESIDENT A K VENKATACHALAM	March 2, 2009
THE IDOL OF SRI SELVAMUTHU MARIAMMAN THROUGH ITS EXECUTIVE OFFICER Vs. UNION OF INDIA (UOI), REP. BY GENERAL MANAGER, SOUTHERN RAILWAYS	April 27, 2009
THE MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION-II) LIMITED, REP BY ITS MANAGING DIRECTOR Vs. PRESIDING OFFICER, LABOUR COURT AND P PALANIANDI	January 12, 2009
THE MANAGEMENT, CHEKKARAKUDI PRIMARY CO-OPERATIVE BANK, REP BY ITS SPECIAL OFFICER Vs. PRESIDING OFFICER, LABOUR COURT AND; B PARTHASARATHY	January 27, 2009
THE MANAGEMENT, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. PRESIDING OFFICER AND M D PONMOZHI	February 10, 2009
THE MANAGEMENT, SOUTH INDIA BANK LIMITED AND THE MANAGEMENT, SOUTH INDIAN BANK LIMITED BOTH REP BY GENERAL MANAGER (PLANNING AND ADMN ) Vs. DEPUTY COMMISSIONER OF LABOUR (APPEALS); R VISALAKSHI; R MANORANJITHAM (MINOR REP BY GUARDIAN R VISALAKSHI) AND; MINOR R JANARTHANAM (REP BY GUARDIAN R VISALAKSHI)	January 19, 2009
THE ORIENTAL INSURANCE CO., LTD Vs. BULKIS BEEVI	August 24, 2009
THE PRESIDENT, KADAMALAIPUTHUR VILLAGE PANCHAYAT Vs. KADAMALIPUTHUR VILLAGE IRRIGATION SOCIETY REPRESENTED BY ITS PRESIDENT AND; MANI	March 4, 2009
THE SECRETARY, TAMIL NADU LEGISLATIVE ASSEMBLY Vs. A SIVASANKARAN	March 23, 2009
THE SECRETARY, TAMIL NADU STATE TRANSPORT CORPORATION Vs. CHELLATHANKAM	April 9, 2009
THE SOUTHERN INDIA COTTON WASTE MERCHANTS AND EXPORTERS ASSOCIATION AND Vs. THE UNION OF INDIA (UOI), REP. BY THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE,	March 20, 2009
THE SPECIAL TAHSILDAR Vs. PARVATHY	January 7, 2009
THE SPECIAL TAHSILDAR (LA), (ADI DRAVIDAR WELFARE) Vs. CHELLAMUTHU; TMT SELVAM; TMT SAVITHRI AND; SAKTHIVEL	April 15, 2009
THE SPECIAL TAHSILDAR, [LAND ACQUISITION], TAMIL UNIVERSITY Vs. RENGAYAN	January 21, 2009
THE SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE SCHEME Vs. ASHOKAN; AZHAGU MEENAMAL AND; R ASHAGARSAMY	January 5, 2009
THE STATE OF TAMIL NADU REP BY THE DEPUTY COMMISSIONER (CT) SALEM DIVISION Vs. TVL MACWIN EXPLOSIVES AND ACCESSORIES (P) LTD	January 20, 2009
THE STATE OF TAMIL NADU REP BY THE SUPERINTENDING ENGINEER, PUBLIC WORKS DEPARTMENT/W R O AND THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT/W R O , PERIYAR DAM SPECIAL DIVISION Vs. ER SUNDARAM	July 8, 2009
THE STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER (CT), TIRUNELVELI DIVISION Vs. TVL. THE PREMIER LITHO WORKS AND THE SECRETARY, SALES TAX APPELLATE TRIBUNAL	July 31, 2009
THE STATE OF TAMILNADU REP BY THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES, (CT) COIMBATORE DIVISION Vs. TVL GOKUL TRADING COMPANY	April 1, 2009
THE SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD; THE ASSISTANT EXECUTIVE ENGINEER, TEPPAKULAM DISTRIBUTION, TAMIL NADU ELECTRICITY BOARD AND; THE EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD, DISTRIBUTION, NORTH/MEUAC, K PUDUR Vs. K GANESAN AND S KATHIRVEL	February 16, 2009
THE SUPERINTENDING ENGINEER-DISTRIBUTION, TAMIL NADU ELECTRICITY BOARD AND THE ASSISTANT EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. S. SHEIK DAWOOD	February 19, 2009
THE TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, SECRETARIAT STAFF ASSOCIATION REP BY ITS SECRETARY Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, REP BY ITS MANAGING DIRECTOR	April 16, 2009
THE UNION OF INDIA (UOI), OWNING SOUTHERN RAILWAY REPRESENTED BY ITS GENERAL MANAGER Vs. V BALAKRISHNAN, PROPRIETOR, KORAYAR RICE MILL	January 12, 2009
THE UNIVERSITY OF MADRAS REPRESENTED BY ITS REGISTRAR AND THE INSTITUTE OF CORRESPONDENCE EDUCATION, UNIVERSITY OF MADRAS REPRESENTED BY ITS DIRECTOR Vs. K SUNDARESAN AND THE I ADDITIONAL LABOUR COURT REPRESENTED BY ITS PRESIDING OFFICER	February 6, 2009
THE UNIVERSITY OF MADRAS REPRESENTED BY ITS REGISTRAR AND THE INSTITUTE OF CORRESPONDENCE EDUCATION, UNIVERSITY OF MADRAS REPRESENTED BY ITS DIRECTOR Vs. K BALAKRISHNAN AND THE I ADDITIONAL LABOUR COURT REPRESENTED BY ITS PRESIDING OFFICER	February 6, 2009
THE UNIVERSITY OF MADRAS REPRESENTED BY ITS REGISTRAR AND THE INSTITUTE OF CORRESPONDENCE EDUCATION, UNIVERSITY OF MADRAS REPRESENTED BY ITS DIRECTOR Vs. D PARI AND THE I ADDITIONAL LABOUR COURT REPRESENTED BY ITS PRESIDING OFFICER	February 6, 2009
THE UNIVERSITY OF MADRAS REPRESENTED BY ITS REGISTRAR AND THE INSTITUTE OF CORRESPONDENCE EDUCATION, UNIVERSITY OF MADRAS REPRESENTED BY ITS DIRECTOR Vs. A JAMES AND THE I ADDITIONAL LABOUR COURT REPRESENTED BY ITS PRESIDING OFFICER	February 6, 2009
THE UNIVERSITY OF MADRAS REPRESENTED BY ITS REGISTRAR AND THE INSTITUTE OF CORRESPONDENCE EDUCATION, UNIVERSITY OF MADRAS REPRESENTED BY ITS DIRECTOR Vs. V SANKAR AND THE I ADDITIONAL LABOUR COURT REPRESENTED BY ITS PRESIDING OFFICER	February 6, 2009
THE UNIVERSITY OF MADRAS REPRESENTED BY ITS REGISTRAR AND THE INSTITUTE OF CORRESPONDENCE EDUCATION, UNIVERSITY OF MADRAS REPRESENTED BY ITS DIRECTOR Vs. S VIJAYARAGHAVAN AND THE I ADDITIONAL LABOUR COURT REPRESENTED BY ITS PRESIDING OFFICER	February 6, 2009
THE UNIVERSITY OF MADRAS REPRESENTED BY ITS REGISTRAR AND THE INSTITUTE OF CORRESPONDENCE EDUCATION, UNIVERSITY OF MADRAS REPRESENTED BY ITS DIRECTOR Vs. R SUGANDHAKUMAR AND THE I ADDITIONAL LABOUR COURT REPRESENTED BY ITS PRESIDING OFFICER	February 6, 2009
THE UNIVERSITY OF MADRAS REPRESENTED BY ITS REGISTRAR AND THE INSTITUTE OF CORRESPONDENCE EDUCATION, UNIVERSITY OF MADRAS REPRESENTED BY ITS DIRECTOR Vs. A T SOMASUNDARAM AND THE I ADDITIONAL LABOUR COURT REPRESENTED BY ITS PRESIDING OFFICER	February 6, 2009
THE UNIVERSITY OF MADRAS REPRESENTED BY ITS REGISTRAR AND THE INSTITUTE OF CORRESPONDENCE EDUCATION, UNIVERSITY OF MADRAS REPRESENTED BY ITS DIRECTOR Vs. K AUVUDAINAYAGAM AND THE I ADDITIONAL LABOUR COURT REPRESENTED BY ITS PRESIDING OFFICER	February 6, 2009
THEN INDIYA THARAIVAZHI POKKUVARATHU UZHIYARGAL SANGAM Vs. ACC CONCRETE LIMITED	March 26, 2009
THENMOZHI Vs. STATE	July 6, 2009
THENMOZHI Vs. STATE REP BY THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND THE SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	March 26, 2009
THENTHAMIZHAN ALIAS KATHIRAVAN Vs. STATE OF TAMIL NADU	November 24, 2009
THERVOY GRAMAM MUNNETRA NALA SANGAM REG NO 87/09 Vs. UNION OF INDIA	September 16, 2009
THIAGARAJAN Vs. D MEENAKSHI	November 4, 2009
THIAGARAJAN Vs. MARAPPAN	December 22, 2009
THIAGARAJAR MILLS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 17, 2009
THILAGAVATHI S Vs. PRESIDING OFFICER LABOUR COURT MADURAI	May 12, 2009
THIRAVIYAM Vs. MUKKAYEE	September 18, 2009
THIRAVIYAM Vs. MUKKAYEE	September 8, 2009
THIRU AROORAN SUGARS LIMITED Vs. STATE OF TAMIL NADU	November 20, 2009
THIRU B VENKATASAMY Vs. THE DEPUTY COMMERCIAL TAX OFFICER	June 25, 2009
THIRUGNANAM Vs. MANIMUTHU	April 27, 2009
THIRUGNANASAMBANDA MOORTHY Vs. STATE	July 22, 2009
THIRUGNANASAMBANDAM Vs. GNANAMUTHAMMAL TRUST	April 24, 2009
THIRUKARUNKUDI THIRU JEER MUTT Vs. INSPECTOR GENERAL OF REGISTRATION	December 17, 2009
THIRULOGACHANDAR Vs. STATE	September 2, 2009
THIRUMALAI AMMAL Vs. SAKUNTALA AMMAL	October 23, 2009
THIRUMALAI THEVAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	August 28, 2009
THIRUMOORTHY Vs. S GOVINDARAJ	July 6, 2009
THIRUMURUGAN AIDED MIDDLE SCHOOL Vs. STATE OF TAMIL NADU	January 23, 2009
THIRUPALLIAPPA Vs. GEETHA	November 16, 2009
THIRUPATHI Vs. STATE OF TAMIL NADU	August 11, 2009
THIRUVALLUVAR TRANSPORT CORPORATION EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD Vs. STATE EXPRESS TRANSPORT TAMIL NADU CORPORATION LTD	February 17, 2009
THIRUVALLUVAR TRANSPORT CORPORATION EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD Vs. N THIYAGARAJAN MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LTD	July 2, 2009
THIRUVALLUVAR UNIVERSITY Vs. G K COLLEGE OF EDUCATION	July 30, 2009
THIRUVANNAMALAI SEVASARAM EDUCATION TRUST Vs. CHIEF EDUCATIONAL OFFICER	August 3, 2009
THIYAGARAJAN Vs. POONGODI	July 30, 2009
THIYAGI N KRISHNAN Vs. TAHSILDAR SOUTH	March 20, 2009
THOMAS Vs. STATE OF TAMIL NADU	January 6, 2009
THOOTHUKUDI NAZARETH DIOCESE Vs. CHURCH OF SOUTH INDIA	August 27, 2009
THULASIAMMAL Vs. K PONNUSAMY	April 2, 2009
THVYA TRADERS (DHIVYA TRADERS) REPRESENTED BY ITS PROPRITRIX K. MUNEESWARI Vs. THE APPELLATE ASSISTANT COMMISSIONER (CT) AND THE DEPUTY COMMERCIAL TAX OFFICER	August 28, 2009
THYAGARAJAN Vs. STATE	June 10, 2009
TIRUNELVELI DISTRICT POLICE CO OPERATIVE STORES LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	October 7, 2009
TIRUPATI PLASTOMATICS PVT LTD Vs. BHARAT SANCHAR NIGAM LTD	November 1, 2009
TIRUPUR LORRY URIMAIYALARGAL SANGAM Vs. JOINT COMMISSIONER HR AND CE DEPARTMENT	January 7, 2009
TMT S ALISH AND SOUNDARARAJ Vs. CHANDRAN AND LAKSHMI	February 17, 2009
TN POST GRADUATE TEACHERS ASSOCIATION Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	June 17, 2009
TNA TRANSPORT Vs. TAX RECOVERY OFFICER CENTRAL-II	April 6, 2009
TNSTC Vs. MUTHUVEI	April 1, 2009
TNSTC LTD Vs. SELVI	April 1, 2009
TR CHANDRU ALIAS CHANDRASEKARAN Vs. SECRETARY TO	April 6, 2009
TRANS MEDICA INDIA LIMITED Vs. R PALANISUBRAMANIAN	August 28, 2009
TRIMEX MINERALS PRIVATE LTD Vs. UNION OF INDIA	March 11, 2009
TRINITY FULL GOSPEL CHURCH Vs. BHARATH SANCHAR NIGAM LIMITED	January 23, 2009
TRIVENI ALLOYS LIMITED Vs. STATE OF TAMIL NADU	April 23, 2009
TTK TANTEX LIMITED Vs. EAST COAST CONSTRUCTIONS AND INDUSTRIES	December 21, 2009
TUBE INVESTMENTS OF INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 29, 2009
TUBE INVESTMENTS OF INDIA LTD Vs. BSA REGAL GROUP LTD	December 23, 2009
TUNGABADRA SUGAR WORKS MAZDOOR SANGH Vs. SUBHASH KATHURIA SOLE PROPRIETOR ANITHA INTERNATIONAL INDUSTRIAL AREA NEW DELHI	September 17, 2009
TVL GROWELL PHARMACEUTICALS Vs. STATE OF TAMIL NADU	December 16, 2009
TVL MOHAN PUNCHING AND VARNISHING WORKS REPRESENTED BY ITS PARTNER, R PRABAKARAN Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF COMMERCIAL TAXES; THE COMMISSIONER OF COMMERCIAL TAXES AND; DEPUTY COMMERCIAL TAX OFFICER-II	March 25, 2009
TVL R K P TRADERS Vs. STATE OF TAMIL NADU REP BY THE DEPUTY COMMERCIAL TAX OFFICER	March 25, 2009
TVS FINANCE AND SERVICES LTD Vs. DIVYA ENTERPRISES	September 29, 2009
TVS FINANCE AND SERVICES LTD Vs. JOINT COMMISSIONER OF INCOME TAX	February 9, 2009
TVS MOTOR COMPANY LIMITED Vs. BAJAJ AUTO LIMITED	May 18, 2009
TWAD BOARD ENGINEERS ASSOCIATION Vs. STATE OF TAMIL NADU	October 24, 2009
U ARAVAMUDHAN Vs. DISRTICT ELEMENTARY EDUCATIONAL OFFICER	September 15, 2009
U ARUMUGHAM Vs. PRINCIPAL DEITY THROUGH ITS EXECUTIVE	February 13, 2009
U CHANDRAPRAKASAM Vs. S KRISHNAN	April 13, 2009
U K SUBRAMANIAM Vs. GUNASEKARAN	November 10, 2009
U M DEIVASIGAMANI Vs. T K KUPPUSAMY GOUNDER	March 30, 2009
U MURUGANADHAM Vs. MANAGEMENT PANDYAN GRAMA BANK	April 13, 2009
U PALANIAPPAN Vs. K NATARAJAN	December 1, 2009
U RAJAMANI Vs. NAGAPPA GOUNDER	January 20, 2009
U RAJIAH Vs. SECRETARY TO THE GOVERNMENT HOME DEPARTMENT	December 3, 2009
U SANKARAN Vs. P L NAGARAJAN	November 5, 2009
UAMRAJ Vs. SHAH POOSAJI SAMRATHMAL	April 3, 2009
UAS PHARMACEUTICALS PTY LTD Vs. AJANTHA PHARMA LIMITED	June 30, 2009
UCO BANK Vs. NEST TOURS AND TRAVELS P LTD	April 1, 2009
UDAYAKUMAR Vs. K DEVAN	July 30, 2009
UDAYAKUMAR Vs. STATE OF TAMIL NADU	October 22, 2009
UDAYAPPAN ALIAS CHELLADURAI Vs. STATE	October 6, 2009
UDAYAR Vs. DAIVA GURUVAMMAL	January 19, 2009
UDHAY NAYAR Vs. STATE OF TAMIL NADU	August 18, 2009
UDHAYABHANU Vs. RANGANAYAKI	January 30, 2009
UMA Vs. INSPECTOR OF POLICE	July 6, 2009
UMAMAKHESWARI Vs. SECRETARY TO GOVERNMENT HOUSING &	September 17, 2009
UMAPATHY Vs. GOPALAKRISHNAN	July 24, 2009
UMAR FAROOK Vs. INSPECTOR GENERAL OF REGISTRATION	April 13, 2009
UMASHANKAR KANDASAMY Vs. DIRECTOR OF MEDICAL EDUCATION DEPARTMENT OF HEALTH AND FAMILY WELFARE	June 19, 2009
UNION OF INDIA Vs. M MOHAMED YACOOB	May 14, 2009
UNION OF INDIA Vs. S NEETHISOLAN	April 30, 2009
UNION OF INDIA Vs. MASJID E AALISHN ALIAS MILITARY MOSQUE	April 27, 2009
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	July 9, 2009
UNION OF INDIA Vs. PUSHPAVATHI	July 8, 2009
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL BENCH	July 2, 2009
UNION OF INDIA Vs. REGISTRAR	July 22, 2009
UNION OF INDIA Vs. SARAVANA CONSTRUCTION PRIVATE LIMITED	July 10, 2009
UNION OF INDIA Vs. R NATARAJAN	April 3, 2009
UNION OF INDIA Vs. SMITHA	March 26, 2009
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	March 25, 2009
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	March 30, 2009
UNION OF INDIA Vs. REGISTRAR	March 24, 2009
UNION OF INDIA Vs. EMJAY CONSTRUCTIONS	February 3, 2009
UNION OF INDIA Vs. M AMEERSULTHAN	February 4, 2009
UNION OF INDIA Vs. R SUNDARA RAJAN	January 28, 2009
UNION OF INDIA Vs. K P ABDUL RAHIMAN	January 29, 2009
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL BENCH	January 28, 2009
UNION OF INDIA Vs. M KANDASAMY	January 20, 2009
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	January 21, 2009
UNION OF INDIA Vs. REGISTRAR	August 7, 2009
UNION OF INDIA Vs. R GOPU	August 4, 2009
UNION OF INDIA Vs. R CHITRA	July 29, 2009
UNION OF INDIA Vs. P RAJAGOPALACHARY	July 29, 2009
UNION OF INDIA Vs. V GURUSWAMY	July 24, 2009
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	July 24, 2009
UNION OF INDIA Vs. JAYSHREE GOVINDRAJAN	September 11, 2009
UNION OF INDIA Vs. S THIAGARAJAN	October 15, 2009
UNION OF INDIA Vs. S RAMAKRISHNAN	November 6, 2009
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	November 6, 2009
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI	November 25, 2009
UNION OF INDIA Vs. NATESAN AND CO	November 26, 2009
UNION OF INDIA Vs. M PANDEESWARAN	December 15, 2009
UNION OF INDIA (UOI) REP BY THE CHIEF PERSONNEL OFFICER, PERSONNEL BRANCH, SOUTHERN RAILWAY AND THE SENIOR DIVISIONAL PERSONNEL OFFICER, PERSONNEL BRANCH, MADRAS DIVISION, SOUTHERN RAILWAY Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, MADRAS BENCH AND A GOVINDASAMY	July 24, 2009
UNION OF INDIA MINISTRY OF RAILWAYS RAILWAY BOARD Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	June 12, 2009
UNION OF INDIA OWNING SOUTHERN RAILWAYS Vs. ADDITIONAL REGISTRAR	October 28, 2009
UNION OF INDIA THE SECRETARY TO GOVERNMENT MINISTRY OF PERSONNEL Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	April 30, 2009
UNION TERRITORY OF PONDICHERRY Vs. PREMIER DISTILLERIES P LTD	September 17, 2009
UNIQUE INDUSTRIAL HANLDERS PVT LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	November 6, 2009
UNIQUE INDUSTRIAL HANLDERS PVT LTD , J RAMACHANDRAN Vs. TAMIL NADU ELECTRICITY BOARD AND MANAGER CANARA BANK	November 6, 2009
UNITED BREWERIES HOLDINGS LTD Vs. PREM SHOES PRIVATE LIMITED	October 1, 2009
UNITED INDIA INSURANCE CO LTD Vs. S MEENACHI	October 9, 2009
UNITED INDIA INSURANCE CO LTD Vs. RANI ALIAS THILLAI NAYAGI	September 1, 2009
UNITED INDIA INSURANCE CO LTD Vs. SIVARAMAN	July 24, 2009
UNITED INDIA INSURANCE CO LTD Vs. M PAULPANDI	August 3, 2009
UNITED INDIA INSURANCE CO LTD Vs. MARIASAMY	August 3, 2009
UNITED INDIA INSURANCE CO LTD Vs. S SARAVANAN	June 12, 2009
UNITED INDIA INSURANCE CO LTD Vs. PUSHPAKUMAR	April 2, 2009
UNITED INDIA INSURANCE CO LTD Vs. PADMAVATHI	April 3, 2009
UNITED INDIA INSURANCE CO LTD Vs. MARUDHATHAI ALIAS BAGIYAM	December 3, 2009
UNITED INDIA INSURANCE CO LTD Vs. PITCHAMMAL	December 1, 2009
UNITED INDIA INSURANCE CO LTD Vs. P UMAIYAL	December 8, 2009
UNITED INDIA INSURANCE CO LTD Vs. P PALANIAPPAN	December 8, 2009
UNITED INDIA INSURANCE CO LTD Vs. R RADHAKRISHNAN; R MEENAKSHI; D RAJANGAM	June 22, 2009
UNITED INDIA INSURANCE CO LTD REPRESENTED THROUGH THE BRANCH MANAGER Vs. K THADIKARAN; VELLAIYAMMAL; N DHANASEKARAN	August 3, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. GEETHA AND ORS.	March 30, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N RAMESH	October 12, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAYANTHI	August 7, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S SRINIVASAN	August 17, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N KRISHNAMURTHY	August 10, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJENDRAN	September 2, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. THANGAPANDIAN	September 18, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. REVATHI	September 14, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SASI	October 9, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJAVALLI	October 6, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. E SAMBASIVANANDAN	September 30, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. D CHANDRA	August 26, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. SIVAGAMI	August 7, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. MURUGAN	October 19, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. SUJJANNA AL MANUEL	December 16, 2009
UNITED INDIA INSURANCE OFFICERS ASSOCIATION Vs. CHAIRMAN CUM MANAGING DIRECTOR UNITED INDIA INSURANCE CO LIMITED CHENNAI	November 17, 2009
UNITED INDIA INSURANCE OFFICERS ASSOCIATION AND ORS Vs. CHAIRMAN CUM MANAGING DIRECTOR, THE UNITED INDIA INSURANCE CO LIMITED	November 17, 2009
UNITED LABOUR FEDERATION Vs. GOVERNMENT OF TAMIL NADU	October 28, 2009
UNIVERSAL COLD STORAGE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 6, 2009
UNIVERSAL MUSIC INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER TRIPLICANE I ASSESSMENT CIRCLE CHENNAI	November 11, 2009
UNIVERSITY OF MADRAS Vs. P P JAYAEAMAN	October 12, 2009
UNIVERSITY OF MADRAS Vs. S SARAVANAN	January 23, 2009
UNIVERSITY OF MADRAS Vs. J S REGINALD	February 6, 2009
USHA Vs. STATE INSPECTOR OF POLICE	March 24, 2009
USHA EVELYN Vs. NATARAJAN	November 13, 2009
USHA RANGNATHAN Vs. N K V KRISHNAN	April 28, 2009
USHA RANI SUKUMAR Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA LOCAL HEAD OFFICE	July 23, 2009
USHA TEXTILES PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER OFFICE OF THE REGIONAL PROVIDENT FUND COMMISSIONER	October 7, 2009
UTHIRAPATHI Vs. SARANGAPANI	July 20, 2009
V A CHIDAMBARA GOUNDER Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	June 17, 2009
V AKILANDESWARI Vs. CHIEF COMMISSIONER OF INCOME TAX	June 9, 2009
V ALAGUSAMY Vs. DISTRICT TREASURY OFFICER, SUB-TREASURY OFFICER	September 10, 2009
V AMUTHA Vs. VENKATESAN	February 19, 2009
V ANDIAPPAN Vs. INSPECTOR OF POLICE	July 22, 2009
V ANNADURAI Vs. DIVISIONAL ENGINEER HIGHWAYS AND RURAL WORKS DEPARTMENT	June 19, 2009
V ARULKUMAR Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED	April 29, 2009
V ARUMUGA NAINAR Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION	July 23, 2009
V ARUNACHALAM Vs. SANTHANALAKSHMI	September 30, 2009
V AUDIAPPAN Vs. STATE OF TAMIL NADU	September 16, 2009
V BALACHANDRAN Vs. CHAIRMAN	July 24, 2009
V BALADHANDAYUTHAM Vs. IND BANK MERCHANT BANKING SERVICE LIMITED	November 10, 2009
V BALADHANDAYUTHAM Vs. IND BANK MERCHANT BANKING SERVICE LIMITED	November 4, 2009
V BALAGURU Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX	April 29, 2009
V BALAKRISHNAN Vs. JOINT DIRECTOR OF AGRICULTURE TIRUVANNAMALAI	October 6, 2009
V BALASUBRAMANIAM Vs. K SHYAMALADEVI	March 5, 2009
V BESLY Vs. K RAJAMMAL	September 1, 2009
V C BASKAR Vs. PROJECT DIRECTOR/ MEMBER SECRETARY TAMIL NADU STATE AIDS CONTROL SOCIETY	September 8, 2009
V C SHYAMALA Vs. STATE	January 21, 2009
V CHANDRASEKARAN Vs. DIRECTOR OF ELEMENTARY EDUCATION	October 8, 2009
V CHENNAKESAVALU Vs. STATE OF TAMIL NADU	December 22, 2009
V CHINNASAMY Vs. T VENKATESAN	April 18, 2009
V CHINNAVANNI Vs. SECRETARY TO GOVERNMENT PUBLIC SC DEPARTMENT GOVERNMENT OF TAMIL NADU	August 6, 2009
V CHITRA Vs. MOTOR VEHICLES INSPECTOR TAXATION SECTION PONDICHERRY	April 3, 2009
V CHOCKALINGAM Vs. CONSERVATOR OF FOREST	July 20, 2009
V D SINGARAVELU Vs. SUPERINTENDENT OF POLICE	October 13, 2009
V DEKSHNAMOORTHY Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	July 17, 2009
V ELANGO Vs. SUSI GANESAN	April 18, 2009
V ELANGOVAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER AND THE MANAGER (MARKETING AND SERVICES), K K NAGAR DIVISION, TAMIL NADU HOUSING BOARD	August 10, 2009
V ELIAZER Vs. DISTRICT REGISTRAR CHERANMAHADEVI	November 13, 2009
V ELUMALAI Vs. NAMATHODU VILLAGE PANCHAYAT	November 5, 2009
V G K SENTHILNATHAN Vs. DIRECTOR GENERAL OF POLICE	October 6, 2009
V G TEXTILES PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF LABOUR GRATUITY AND INSPECTOR	November 17, 2009
V GANESAN Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION	December 14, 2009
V GANESH ALIAS AZHAGU Vs. K S SHANMUGA SUNDARAM	October 13, 2009
V GUNASEKARAN Vs. UNION OF INDIA	December 21, 2009
V GURUMOORTHY Vs. STATE OF TAMILNADU REP BY ITS COLLECTOR AND THE ASSISTANT ENGINEER, PUBLIC WORKS DEPARTMENT, R C DIVISION	January 21, 2009
V JAGANNATHAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	September 30, 2009
V JAMBAGALAKSHMI Vs. STATE OF TAMILNADU	June 9, 2009
V JAYABALAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	June 8, 2009
V JAYABALAN Vs. SECRETARY TO GOVERNMENT FINANCE TREASURIES AND ACCOUNTS I DEPARTMENT	September 15, 2009
V K AGNIHOTRI Vs. SPECIAL CBI	August 4, 2009
V K CHINNAIYA REDDY Vs. A C NACHAGOUNDER	April 1, 2009
V K GOPAL Vs. STATE	July 6, 2009
V K MANI Vs. CHAIRMAN TAMIL NADU POLLUTION CONTROL BOARD	October 23, 2009
V K MURUGAN Vs. K RAMESH	August 3, 2009
V K PALANIVELU Vs. DEPUTY DIRECTOR ANTI CORPORATION WING CENTRAL BUREAU OF INVESTIGATION	August 20, 2009
V K RAMANATHAN Vs. JAYALAKSHMI	April 28, 2009
V K RAMANATHAN Vs. JAYALAKSHMI	March 24, 2009
V K SANTHANAM Vs. STATE OF TAMILNADU	September 30, 2009
V K SESHASAYEE Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	January 6, 2009
V K SUBRAMANIAM Vs. K MANI	January 29, 2009
V KALPANA Vs. M PALANI	July 1, 2009
V KALPANA Vs. MALARVIZHI	July 1, 2009
V KAMALAM Vs. TAMILNADU DR M G R MEDICAL UNIVERSITY	June 30, 2009
V KAMALAM Vs. DISTRICT COLLECTOR	January 6, 2009
V KAMALASEKARAN Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS	July 22, 2009
V KANNAMMAL Vs. STATE OF TAMIL NADU	April 17, 2009
V KANNAN Vs. S SUBRAMANIAN	September 11, 2009
V KARNAN Vs. INSPECTOR GENERAL OF REGISTRATION	October 7, 2009
V KARUPPAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT	September 30, 2009
V KASTHURI Vs. R SIVAPRAKASAM	January 7, 2009
V KRISHNAMURTHY Vs. TAMIL NADU ELECTRICITY BOARD	March 20, 2009
V LAKSHMI Vs. STATE OF TAMIL NADU	February 19, 2009
V LINGEESWARAN Vs. DIRECTOR OF PUBLIC LIBRARIES CHENNAI	August 26, 2009
V LOGANATHAN Vs. STATE OF TAMILNADU	November 25, 2009
V M H NAZEER AHAMED Vs. CHIEF ENGINEER BUILDING DIVISION	April 20, 2009
V M PALANISAMY Vs. MANAGER ERODE DISTRICT CENTRAL CO OP BANK LTD	November 27, 2009
V MAHALINGAM Vs. DISTRICT FOREST OFFICER, HARUR DIVISION; CONSERVATOR OF FORESTS AND THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS	October 15, 2009
V MAHENDRAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	August 12, 2009
V MANGALAM Vs. DIRECTOR OF LOCAL FUND AUDIT	April 3, 2009
V MANOHARAN Vs. P AYYASAMY	October 27, 2009
V MARIMUTHU Vs. R RAMACHANDRAN BRANCH MANAGER SYNDICATE BANK	April 16, 2009
V MOHAN AMBALAM Vs. THASILDAR CUM EXECUTIVE MAGISTRATE MELUR	April 6, 2009
V MOHANRAJ Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	November 5, 2009
V MOORTHY Vs. SUPERINTENDENT CENTRAL PRISON Ï¿½ 3	March 31, 2009
V MUNIA GOUNDER Vs. CHELLAMUTHU	November 26, 2009
V MUTHUKRISHNAN Vs. DIRECTOR ANIMAL HUSBANDRY DEPARTMENT	September 30, 2009
V MUTHUPANDI Vs. UNION OF INDIA	June 15, 2009
V N MUNUSAMY Vs. MANAGING DIRECTOR STATE BANK OF INDIA CENTRAL OFFICE	January 12, 2009
V N NARAYANAN Vs. S SADHSIVAN PROPRIETOR OF M/S LAYAM ADVERTISING	July 1, 2009
V NAGAMANI Vs. DIRECTOR OF TOWN AND COUNTRY PLANING	September 18, 2009
V NAGAMANI Vs. DIRECTOR OF TOWN AND COUNTRY	September 8, 2009
V NANDAKUMAR Vs. UNION OF INDIA	October 5, 2009
V NEMINATHAN Vs. TEASURE TRUST PVT LTD	April 16, 2009
V NEPOLEON Vs. MANAGING DIRECTOR OF TAMIL NADU HOUSING BOARD NANDANAM	December 7, 2009
V P CHELLAPPA Vs. SUPRINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD	November 9, 2009
V P DASARATHA NAICKER Vs. PERUMAL	January 22, 2009
V P KUPPURAO Vs. DIRECTOR GENERAL OF POLICE	October 5, 2009
V P MUNUSAMY NADAR Vs. V SENTHILKUMAR	December 4, 2009
V P PERIYASAMY Vs. GENERAL MANAGER DISTRICT REGISTRAR OF INDUSTRIAL CO OPERATIVE SOCIETIES COIMBATORE	October 5, 2009
V P S VISWANATHAN Vs. RAJA YARNS TRADERS	October 26, 2009
V P SANKARAN Vs. R UTHIRAKUMAR	April 15, 2009
V PADMANABHA DAVEY CHENNAI Vs. V M NATESHA CHETTIAR AND CO	October 13, 2009
V PALANI Vs. P BALASUBRAMANIAM	November 2, 2009
V PALANISAMY Vs. SHANMUGHA GOUNDER	August 5, 2009
V PALANISAMY Vs. SHANMUGHA GOUNDER	July 31, 2009
V PALANIVEL Vs. STATE	July 24, 2009
V PALAYAM VELU Vs. STATE OF TAMIL NADU	December 3, 2009
V PALUCHAMY Vs. MANAGEMENT SRI MEENAKSHI MILLS LIMITED	October 26, 2009
V PARTHASARATHY Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION CHENNAI	October 27, 2009
V PERIYAKARUPPAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION	November 10, 2009
V PONKASAMUTHU Vs. M AATHIMUTHU	January 23, 2009
V PONNALAGU Vs. COMMISSIONER OF ADI DRAVIDAR AND TRIBAL WELFARE CHEPAUK	September 17, 2009
V PUNDARIKAKSHUDU SONS A PARTNERSHIP FIRM Vs. UNION OF INDIA	September 17, 2009
V PUSHPA Vs. P ARUMUGAM	July 21, 2009
V R JAYARAMAN Vs. UNION OF INDIA	April 8, 2009
V R JAYARAMAN Vs. STATE OF TAMIL NADU	April 13, 2009
V R SHENBAGALAKSHMI Vs. SENIOR MANAGER PUNJAB NATIONAL BANK	January 27, 2009
V R VENKATESALU Vs. SPECIAL TAHSILDAR LAND ACQUISITION HOUSING SCHEME	December 21, 2009
V RADHAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT; DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER AND THE HEADMASTER GOVERNMENT BOYS HIGHER SECONDARY SCHOOL	July 9, 2009
V RAJA Vs. STATE	November 16, 2009
V RAJAMANICKAM Vs. SHANTHI	February 10, 2009
V RAJENDRAN Vs. REVENUE DIVISIONAL OFFICER IN CHARGE	December 4, 2009
V RAJENDRAN Vs. REVENUE DIVISIONAL OFFICER (IN-CHARGE); DISTRICT REVENUE OFFICER	December 4, 2009
V RAJESWARI Vs. GOVERNMENT OF TAMIL NADU	December 4, 2009
V RAJU Vs. DISTRICT REVENUE OFFICER TRICHY	November 23, 2009
V RAMACHANDRAN Vs. DISTRICT TREASURY OFFICER; SUB-TREASURY OFFICER	September 10, 2009
V RAMAKRISHNAN Vs. STATE OF TAMIL NADU	March 30, 2009
V RAMALINGAM Vs. GOVERNMENT OF TAMILNADU	February 10, 2009
V RAMAR Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICE	November 19, 2009
V RAMASAMY Vs. STATE OF TAMIL NADU	October 26, 2009
V RAMASAMY Vs. GOVERNMENT OF TAMIL NADU	September 18, 2009
V RAMESH Vs. DIRECTOR GENERAL OF POLICE	September 8, 2009
V RANGANATHAN Vs. DISTRICT MANAGER-II TAMIL NADU STATE MARKETING CORPORATION LIMITED	September 18, 2009
V RANGASAMY NADAR Vs. MANAGER, STATE BANK OF INDIA	April 29, 2009
V RAVIMENON Vs. R EBINESSAR	January 6, 2009
V S BADHURUNNISHA BEGUM Vs. GOVERNMENT OF TAMIL NADU	April 28, 2009
V S C K FINANCIERS Vs. STATE	July 28, 2009
V S GOPALAKRISHNAN Vs. STATE	August 3, 2009
V S KRISHNAMURTHY Vs. M THANIKACHALAM	February 27, 2009
V S O BALAKRISHNAN Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT	January 7, 2009
V S RANGANAYAKI Vs. JOINT DIRECTOR HINDU RELIGIOUS AND ENDOWMENT DEPARTMENT	January 12, 2009
V S SINGARAM MUDALIAR Vs. AMBALAVANA MUDALIAR	November 27, 2009
V S STALIN Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE HEADQUARTERS LEGAL CELL	July 21, 2009
V S VENKATESAN Vs. STATE OF TAMIL NADU	July 27, 2009
V SADASIVAN NAIR Vs. RAGHAVAN NAIR	July 28, 2009
V SAMBANDAN Vs. PUNJAB NATIONAL BANK	October 28, 2009
V SAMINATHAN Vs. DIRECTOR OF TOWN PANCHAYAT AND COUNTRY PLANNING	April 23, 2009
V SANKARA KRISHNAN Vs. SECRETARY TO GOVERNMENT	June 16, 2009
V SARAVANAN Vs. DIRECTOR OF MEDICAL EDUCATION	July 10, 2009
V SATHISH Vs. RADHA V BHAT	August 17, 2009
V SELVAM Vs. SHANTHI PROCESSING UNIT PVT LTD	August 24, 2009
V SELVARAJ Vs. GOVERNMENT OF TAMIL NADU	June 8, 2009
V SELVARAJAN Vs. DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER, HEADMASTER, GOVERNMENT HIGH SCHOOL	June 10, 2009
V SENTHIL KUMAR Vs. COMMISSIONER TANJORE MUNICIPALITY TANJORE	August 4, 2009
V SENTHURVELAN Vs. HIGH COURT OF JUDICATURE AT MADRAS	September 11, 2009
V SHANMUGHASUNDARAM Vs. INDIAN OIL CORPORATION LTD	August 18, 2009
V SIVAPRAKASAM Vs. INDIRANI	November 13, 2009
V SIVARAMALINGAM Vs. STATE ELECTION COMMISSION	January 28, 2009
V SOLAIAPPAN Vs. STATE OF TAMIL NADU	April 3, 2009
V SRINIVASAN Vs. E S GUNASEKAR	February 3, 2009
V SRIVIDHYA Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	July 9, 2009
V SUBBULAKSHMI Vs. COMMISSIONER AND DIRECTOR ADI DRAVIDAR WELFARE DEPARTMENT CHEMPAKAM CHENNAI	November 10, 2009
V SUBBULAKSHMI Vs. DISTRICT COLLECTOR	November 9, 2009
V SUBRAMANIAN Vs. STATE	October 28, 2009
V SUBRAMANIAN Vs. STATE	July 10, 2009
V SUBRAMANIAN Vs. S JAYAKUMAR	February 17, 2009
V SUBRAMANIAN Vs. INSPECTOR GENERAL OF POLICE	September 9, 2009
V SUNDARAM Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES MILK VELLORE CIRCLE	January 7, 2009
V SURENDARAN Vs. S D SABARI SHANKAR	February 19, 2009
V THANGAMANI Vs. SECRETARY EDUCATION DEPARTMENT, GOVERNMENT OF TAMIL NADU SECRETARIAT; DIRECTOR OF ELEMENTARY EDUCATION; DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ASSISTANT ELEMENTARY EDUCATION OFFICER	June 15, 2009
V THANGARAJ Vs. STATE	June 10, 2009
V THANGARAJ Vs. VICE CHANCELLOR	February 2, 2009
V THANGARAJ Vs. M BASKAR	July 28, 2009
V THIAGARAJAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED	July 14, 2009
V THIRUVENGADAM Vs. STATE OF TAMIL NADU	November 26, 2009
V VANNIAPERUMAL Vs. STATE OF TAMILNADU	December 10, 2009
V VASUDEVA NAIDU Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT	July 6, 2009
V VEDHACHALAM Vs. A K ARUMUGA MUDALIAR	September 16, 2009
V VEERARAGHAVAN Vs. MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION LTD	November 30, 2009
V VENKATANARAYANAN Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT	August 14, 2009
V VENKATAVENU Vs. COMMISSIONER	April 13, 2009
V VENKATESAN Vs. SHANMUGA VADIVU	February 12, 2009
V VENKATESAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	June 24, 2009
V VENKATESAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	November 25, 2009
V VENKATESAN SECONDARY GRADE TEACHER Vs. DIRECTOR OF ELEMENTARY SCHOOL	April 13, 2009
V VENKATESWARAN Vs. GOVERNMENT OF TAMIL NADU	September 30, 2009
V X JOSEPH Vs. M SARASWATHI	June 23, 2009
V. KARUPIAH Vs. V. VASUKI	January 23, 2009
V. MUNIASAMY Vs. KARUPPAYI DEVI	April 16, 2009
V. SHANMUGAM Vs. UNION BANK OF INDIA	February 25, 2009
V.S. CHOCKALINGAM PILLAI Vs. KUMAR	April 13, 2009
VADIVEL Vs. STATE	June 22, 2009
VADIVU ALIAS SEKARALIASMILITARY SEKAR Vs. STATE	December 23, 2009
VAENDA Vs. D G NARASIMHAN	April 24, 2009
VAHIDA Vs. STATE OF TAMIL NADU	April 6, 2009
VAIGAI TRADERS Vs. STATE OF TAMIL NADU	August 5, 2009
VAIKUNTAM AMMANGAR Vs. KALLAPIRAN AIYANGAR	December 24, 2009
VAISHNAVI PULVARISING MILLS LTD Vs. STATE BANK OF INDIA	August 27, 2009
VAITHI ALIAS VAITHILINGAM Vs. STATE	July 10, 2009
VAIYAPURI Vs. VALLIAMMAL	February 18, 2009
VAK ENGINEERING CO PVT LTD Vs. CHANDRA PRAKASH SINGH	December 4, 2009
VALARMATHI Vs. KASTHURI AMMAL	March 6, 2009
VALARMATHI OIL INDUSTRIES Vs. SARADHI GINNING FACTORY	April 15, 2009
VALLIAMMAI Vs. PALANI PILLAI	December 10, 2009
VALLIAMMAL Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT	December 16, 2009
VALLIAMMAL Vs. LAKSHIAMMAL	January 22, 2009
VALLIAMMAL Vs. P APPACHIANNAN	September 9, 2009
VALLIAMMAL Vs. S THANGARAJ	September 9, 2009
VALLIAMMAL TEXTILES Vs. SREE MEENAKSHISUNDARAM TEXTILES	February 19, 2009
VALLIVALAM DESIKAR POLY-TECHNIC COLLEGE Vs. COMMISSIONER OF TECHNICAL EDUCATION GUINDY	September 3, 2009
VANAJA Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES THIRUKOVILUR CIRCLE THIRUKOVILUR VILLUPURAM DISTRICT	September 17, 2009
VANARAJ Vs. STATE REPRESENTED BY THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SECRETARY, GOVERNMENT OF TAMILNADU, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT AND THE SECRETARY, GOVERNMENT OF INDIA, FOOD AND CONSUMER PROTECTION DEPARTMENT	April 23, 2009
VANITHA AGENCIES Vs. ASSISTANT COMMISSIONER CT IV SIVAKASI	November 12, 2009
VANNIARAJ Vs. STATE	March 31, 2009
VANNIARAJ Vs. STATE	March 13, 2009
VARADAN Vs. GOVINDASAMY	October 9, 2009
VARADHAN Vs. M GOVINDASAMY	November 5, 2009
VARADHARAJAN Vs. K MANIVANNAN	September 8, 2009
VARALAKSHMI Vs. JANAKIRAMAN; RAMU @ KOTHANDARAMAN AND; SELVI	March 6, 2009
VARALAKSHMI CHEMIND PRIVATE LTD Vs. STATE OF TAMIL NADU	July 6, 2009
VARASIDDHI VINAYAGAR TEMPLE Vs. V RADHA	July 28, 2009
VASANTH KUMAR ALIAS VASANTH Vs. STATE	September 16, 2009
VASANTHA Vs. DASHNA	October 7, 2009
VASANTHA KUMAR Vs. STATE:	December 18, 2009
VASANTHA RAVI Vs. INSPECTOR OF POLICE C B I S C B	November 30, 2009
VASANTHI Vs. STATE REPRESENTED BY THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND THE SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	April 6, 2009
VASANTHI Vs. SILAMBANA GOUNDER	July 16, 2009
VASUDHARINI ENTERPRISES Vs. K SUNDAR RAMANUJAM	July 23, 2009
VATHSALA Vs. SECRETARY TO GOVT	January 6, 2009
VE VAIRAPPAN Vs. STATE OF TAMIL NADU	April 27, 2009
VEDI ALIAS RAMAN Vs. STATE	July 24, 2009
VEERA HANUMANTHA SEKAR Vs. INSPECTOR GENERAL OF POLICE	June 22, 2009
VEERAIYAN Vs. STATE	November 5, 2009
VEERAN ALIAS VEERASAMY Vs. STATE	April 20, 2009
VEERAPPA GOUNDER Vs. SENNIAPPAN	February 13, 2009
VEERAPPA GOUNDER Vs. PAPPU	August 17, 2009
VEERASA Vs. INSPECTOR OF POLICE	December 16, 2009
VEERASAMY Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION DIVISION-I LTD	October 6, 2009
VEERASAMY Vs. STATE OF TAMIL NADU	February 10, 2009
VELAMMAL Vs. SUB REGISTRAR O O SUB REGISTRAR	August 14, 2009
VELAYUTHAM Vs. STATE	December 10, 2009
VELLAI ALIAS PARTHASARATHY Vs. JOLLU ALIAS RAJENDRAN	March 26, 2009
VELLAITHAI Vs. V DURAISAMI	August 27, 2009
VELLITHAYAMMAL Vs. SECRETARY TO GOVERNMENT PUBLIC	April 27, 2009
VELMURUGAN Vs. STATE	July 27, 2009
VELMURUGAN INDUSTRIES Vs. SUPERINTENDING ENGINEER PUDUKOTTAI ELECTRICITY DISTRIBUTION	April 21, 2009
VELMURUGAN TRANSPORTS Vs. REGIONAL TRANSPORT OFFICER	April 16, 2009
VELU Vs. STATE	April 6, 2009
VELU Vs. STATE OF TAMIL NADU	August 10, 2009
VELU GOUNDER Vs. DHANASEKARAN	August 11, 2009
VELUCHAMY Vs. STATE	September 18, 2009
VELUCHAMY Vs. VEKADASAMY	April 6, 2009
VELUMANI Vs. STATE	October 29, 2009
VELUMANI ALIAS N K MUTHUVELAPPAN Vs. MUNICIPALITY	February 5, 2009
VELUSAMY GOUNDER Vs. PALANISAMY GOUNDER	October 6, 2009
VENGATESH ALIAS DHANASEGAR Vs. STATE	July 27, 2009
VENKATACHALAM Vs. PAZHANI	February 17, 2009
VENKATACHALAM Vs. PREMA	October 29, 2009
VENKATACHALAM Vs. GOVINDAN CHETTIAR	November 19, 2009
VENKATACHALAPATHY Vs. RAJALAKSHMI ALIAS SUSILA	October 28, 2009
VENKATAMMAL Vs. SULOCHANA	January 19, 2009
VENKATARATHINAM Vs. PRAMILA JAIN	January 23, 2009
VENKATASUBRAMANYAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	November 17, 2009
VENKATESAN Vs. STATE	November 25, 2009
VENKATESAN Vs. INDIRANI	January 23, 2009
VENKATESAN Vs. M K V KANDASAMY NADAR	February 5, 2009
VENKATESAN Vs. STATE	July 14, 2009
VENKATESAN ALIAS POONGA VENKATESAN Vs. STATE	March 31, 2009
VENKATESAN ALIAS VENKATACHALAM Vs. STATE	July 13, 2009
VENKATESH Vs. SUPERINTENDENT OF POLICE SIVAGANGAI	March 6, 2009
VENKATESWARA OIL TRADERS Vs. STATE OF TAMIL NADU	December 19, 2009
VENKATRAMAN Vs. RAMESH	February 26, 2009
VENUGOPAL Vs. M GOPALAKRISHNAN	January 22, 2009
VENUGOPAL Vs. MEENAMMAL	November 6, 2009
VENUGOPAL KALLAT Vs. JAYAKUMAR KALLAT	December 22, 2009
VIBROMECH ENGINEERING THOZILALAR SANGAM Vs. MANAGEMENT OF VIBROMECH ENGINEERING PRIVATE LIMITED	January 6, 2009
VICTOR BENJAMIN Vs. AROCKIAM	April 18, 2009
VICTOR DEVASAHAYAM Vs. COLLECTOR THIRUVALLUR DISTRICT	July 27, 2009
VIDYA ASHOK PATIL Vs. PRIVATE EYE PRIVATE LIMITED	July 8, 2009
VIGNESH Vs. K NAMASIVAYAM	July 1, 2009
VIGNESWARA DYEING MILLS Vs. CHAIRMAN TAMIL NADU POLLUTION CONTROL BOARD	September 15, 2009
VIJAI Vs. STATE	July 20, 2009
VIJAY ANAND Vs. STATE OF TAMIL NADU	September 29, 2009
VIJAY ANANTH Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY, HOME DEPARTMENT	March 13, 2009
VIJAY DHANDAPANI Vs. SREEJA RAVI	August 5, 2009
VIJAY GARG Vs. P SATHEESHKUMAR	March 9, 2009
VIJAY NATARAJ Vs. MANORANJITHAM	January 20, 2009
VIJAYA Vs. STATE OF TAMIL NADU	April 15, 2009
VIJAYA Vs. STATE	August 4, 2009
VIJAYA Vs. STATE OF TAMIL NADU	November 10, 2009
VIJAYA BABU Vs. STATE	October 23, 2009
VIJAYA RANI Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT	September 15, 2009
VIJAYAKUMAR Vs. JOTHIAMMAL	August 14, 2009
VIJAYAKUMAR RAJU Vs. INDUS IND BANK LTD	April 30, 2009
VIJAYALAKSHMI Vs. STATE	October 5, 2009
VIJAYALAKSHMI Vs. AUTHORISED OFFICER AND ASST COMMISSIONER	November 5, 2009
VIJAYALAKSHMI Vs. KANNAPPAN	November 17, 2009
VIJAYALAKSHMI Vs. DISTRICT COLLECTOR & DISTRICT	April 3, 2009
VIJAYAN Vs. STATE	June 23, 2009
VIJAYAN Vs. STATE	June 10, 2009
VIJAYAPANDIAN Vs. PAPPA	April 27, 2009
VIJAYASHREE SPINNING MILLS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 30, 2009
VIJENDRAN Vs. STATE	July 30, 2009
VIMALA Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	October 13, 2009
VIMALA ALIAS SHILPA Vs. STATE	June 29, 2009
VIMALA ALIAS SHILPA Vs. STATE	January 21, 2009
VINAYAGAM Vs. BALASUBRAMANIYAM	July 8, 2009
VINAYAGAMURTHI Vs. STATE	July 27, 2009
VINAYAKA VIDHYALAYA CHARITABLE TRUSTS, VINAYAKA VIDHYALAYA COLLEGE OF EDUCATION REPRESENTED BY ITS CORRESPONDENT Vs. MEMBER SECRETARY, NATIONAL COUNCIL FOR TEACHER EDUCATION AND NATIONAL COUNCIL FOR TEACHER EDUCATION REP BY THE REGIONAL DIRECTOR, SOUTHERN REGIONAL COMMITTEE	July 6, 2009
VINCENT GEROLD Vs. JAGADEESAN	January 12, 2009
VINOD ALIAS ANTHONY VINOD Vs. STATE	August 26, 2009
VIRA PROPERTIES MADRAS PVT LTD Vs. ASST COMMISSIONER OF INCOME TAX	July 1, 2009
VISHNUPRIYA Vs. KUPPAMMAL	February 17, 2009
VISHWAKARMA THIRUMANA MAALIGAI DHARMASTHAPANAM Vs. DISTRICT COLLECTOR VELLORE DISTRICT VELLORE	December 16, 2009
VISVAS PROMOTERS P. LTD. A PRIVATE LIMITED COMPANY Vs. INCOME TAX	September 11, 2009
VITTAL MALLYA SCIENTIFIC RESEARCH FOUNDATION Vs. INDFRAG LIMITED	September 14, 2009
VIVEKANANDAN Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH	August 31, 2009
VOICE CONSUMER CARE COUNCIL Vs. UNION OF INDIA	December 4, 2009
W S RAJASEKAR Vs. W S RANI	November 16, 2009
W S SEETHARAM Vs. V K JOHN	January 19, 2009
WCI MADRAS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 10, 2009
WEST ASIA MARITIME LTD Vs. ELNET LTD	June 23, 2009
WITCO INDIA PVT LTD Vs. NITCO	November 30, 2009
XAVIER Vs. VAIDOORIYAM	August 31, 2009
Y DOSS Vs. PADMA SESHADRI BALA BHAVAN SENIOR SECONDARY SCHOOL	January 23, 2009
Y MUNNEER BASHA Vs. P PAPPATHI ALIAS RAJAMANI	November 11, 2009
Y RAJAIAN Vs. GOVERNMENT OF TAMIL NADU	November 3, 2009
Y SAVARIMUTHU ENGINEERS AND CONTRACTORS MADURAI Vs. STATE OF TAMIL NADU	August 19, 2009
Y SELVARAJ Vs. STATE OF TAMIL NADU	November 10, 2009
YAMUNA DHEVI Vs. D NALINI	September 18, 2009
YANAIMAL THOTTAM TRUST Vs. B JAYARAMAN	January 21, 2009
YASSER ARAFAT Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT	April 20, 2009
YERWADI KASIM ALIAS MOHAMMED KASIMALIASSYED MEERANALIASABBAS Vs. STATE	December 23, 2009
YESHODA Vs. STATE	September 16, 2009
YESKEY ENTERPRISES Vs. STATE BANK OF INDIA	August 14, 2009
ZAINAMBU Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND; INSPECTOR OF POLICE	April 3, 2009
ZEN ASSOCIATES Vs. STATE	August 7, 2009
ZULIKA GANI Vs. SECRETARY TO THE GOVERMENT OF TAMIL NADU	July 31, 2009

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