REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A SUBBARAJA Vs. A K D DHARMAKRISHNA RAJA &	April 30, 2008
A ABDUL KHADAR Vs. V SATHIYAVATHI	February 14, 2008
A ABDUL RAHMAN Vs. P DHANDAPANI SPECIAL OFFICER PUDUPET CO-OPERATIVE SOCIETY LTD	July 29, 2008
A ABIDA BANU Vs. A MOHAMMED SANALLUAH	January 30, 2008
A ALAGAMMAL Vs. CHIEF ENGINEER HANDRW	July 18, 2008
A ALAGUPONNU Vs. UNION OF INDIA	September 22, 2008
A ALIMA Vs. A CHARLES VINCENT PAUL	February 13, 2008
A ANTHONY PUSHPAM AMMAL Vs. REV MOTHER SUPERIOR	December 4, 2008
A ARDHANARI Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPT	August 5, 2008
A ARPUTHARAJ Vs. CORPORATION OF CHENNAI	June 12, 2008
A ARULIN AJITHA RANI Vs. PRINCIPAL AND FILM AND TELEVISION INSTITUTE OF TAMIL NADU	June 27, 2008
A ARUNAGIRI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION	August 26, 2008
A B ABOOBAKKAR Vs. UNION TERRITORY OF PONDICHERRY	December 8, 2008
A B D BADUSHAS, EXECUTIVE TRUSTEE Vs. COMMISSIONER OF POLICE AND THE INSPECTOR OF POLICE	December 22, 2008
A BALAKUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION	April 17, 2008
A BALAKUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION	January 4, 2008
A BALARAMAN Vs. STATE OF TAMIL NADU	June 11, 2008
A BALARAMAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES THIRUVANNAMALAI DISTRICT	December 11, 2008
A C MOHAN Vs. FOOD INSPECTOR	June 23, 2008
A C SEKAR Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES THIRUVANNAMALAI CIRCLE THIRUVANNAMALAI	January 24, 2008
A C SENTHIL KUMAR Vs. DIRECTORATE OF MEDICAL EDUCATION	September 30, 2008
A CALEVANANE Vs. MANAGING DIRECTOR PONDICHERRY TOURISM AND TRANSPORT DEVELOPMENT CORPORATION LIMITED	February 5, 2008
A CHANDRASEKAR Vs. STATE OF TAMIL NADU	January 31, 2008
A CHANDRASEKAR` Vs. T VENUGOPAL	August 11, 2008
A CHANDRASEKARA NAIDU Vs. JAI BAGAWAN ENTERPRISES	July 10, 2008
A CHANDRASEKARAN Vs. DIRECTOR OF RURAL DEVELOPMENT	July 21, 2008
A CHANDRASEKARAN Vs. SUB-REGISTRAR OFFICE OF THE SUB-REGISTRAR KONNUR	December 3, 2008
A CHINNARAJU Vs. STATE OF TAMIL NADU	June 20, 2008
A CHOCKALINGAM CHETTIAR Vs. STATE OF TAMIL NADU BY THE	November 17, 2008
A COGOULANE Vs. STATE	April 29, 2008
A CRUZ AROCKIASAMY Vs. DIRECTOR OF SCHOOL EDUCATION	June 9, 2008
A D SUDHINDHRA Vs. INSPECTOR OF POLICE	December 23, 2008
A DAVIDSON Vs. CHIEF CONSERVATOR OF FORESTS SOCIAL FORESTRY CIRCLE E V R BUILDING	July 8, 2008
A DHANASEKARAN Vs. STATE OF TAMILNADU	June 27, 2008
A DIRAVIDAMANI Vs. CHITRADEVI	September 30, 2008
A DORAI Vs. R SUNDARA NAICKER	April 1, 2008
A DORAI; CHINNAMMAL AND NIRMALA Vs. R SUNDARA NAICKER	April 29, 2008
A DURAISWAMY PILLAI Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT	December 18, 2008
A FRANCIS Vs. CHIEF ADMINISTRATIVE OFFICER	January 11, 2008
A FRANCIS Vs. STATE OF TAMIL NADU	April 28, 2008
A G L IRUDHAYARAJ Vs. COLLECTOR OF TIRUCHIRAPALLI	August 29, 2008
A GANESAN Vs. STATE OF TAMIL NADU	July 30, 2008
A GEORGE BENJAMIN Vs. DISTRICT FOREST OFFICER KANYAKUMARI DIVISION	June 24, 2008
A GEORGE BENJAMIN Vs. DISTRICT FOREST OFFICER, KANYAKUMARI DIVISION	June 24, 2008
A GERARD MAJELLA Vs. UNION OF INDIA	July 30, 2008
A GOVINDARAJU THENNA THIRAYAR Vs. COMMISSIONER H R	August 28, 2008
A GUNASEKARAN Vs. K DAMAYANTHI	July 7, 2008
A GURUNATHAN ALIAS SIVAJI Vs. J MUTHULAKSHMI	December 12, 2008
A I SINGH Vs. SQUASH RACKETS FEDERATION OF INDIA	November 26, 2008
A INDUMATHI Vs. K KARTHIK	January 23, 2008
A J MAPILLAI MOHADEEN Vs. SUB REGISTRAR REGISTRATION DEPARTMENT	July 31, 2008
A J SABASTIN Vs. SPECIAL TAHSILDAR LAND ACQUISITION	July 14, 2008
A JAYARAMAN,; P VIJAYAKUMAR AND V PERIYASAMY Vs. THE COMMISSIONER, THOTTIYAM PANCHAYAT UNION	December 23, 2008
A JAYARANI Vs. STATE OF TAMIL NADU	March 25, 2008
A JESUDHASAN Vs. M GOPI	February 6, 2008
A JESURAJA Vs. GOVT OF TAMIL NADU	June 13, 2008
A JOHN PETER Vs. TAMIL NADU STATE TRANSPORT COR	March 24, 2008
A K BOSE Vs. TAMIL NADU LEGISLATIVE ASSEMBLY	February 1, 2008
A K D KAILASAM Vs. CHIEF ENGINEER DISTRIBUTION TRICHY TRICHY ELECTRICITY DISTRIBUTION CIRCLE TRICHY REGION	September 26, 2008
A K KAMARUDEEN Vs. BANK OF INDIA	November 18, 2008
A K KANDASWAMY Vs. STATE BANK OF INDIA	January 8, 2008
A K MUTHUSAMY Vs. N P PALANISAMY	November 6, 2008
A K RAJABHUSHANAM Vs. GOVERNMENT OF TAMIL NADU	July 21, 2008
A K VELMURUGAN Vs. DIRECTOR OF LOCAL FUND ACCOUNTS	June 27, 2008
A KAALIAMMAL Vs. ROKKAPPAN	November 10, 2008
A KALIYAPPAN Vs. DISTRICT COLLECTOR SALEM DISTRICT	March 7, 2008
A KANAGARAJAN Vs. SECRETARY TO GOVERNMENT	July 2, 2008
A KANNIAPPAN Vs. COMMISSIONER OF MUNICIPAL ADMN	June 9, 2008
A KARUNAKARAN Vs. DIRECTOR GENERAL OF POLICE	September 16, 2008
A KARUPPIAH Vs. STATE OF TAMILNADU	July 25, 2008
A KAVITHA Vs. REGISTRAR BHARATHIAR UNIVERSITY	August 7, 2008
A KISHORE KUMAR Vs. DIRECTOR OF ELEMENTARY SCHOOL EDUCATION COLLEGE ROAD	July 31, 2008
A KRISHNAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	August 25, 2008
A KUTHALINGAM Vs. STATE BANK OF INDIA	April 10, 2008
A L PERIYANAN SHANMUGAM AND ORS Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS	September 8, 2008
A LAKSHMI Vs. MUTHURENGACHETTY ANNA CHATRAM	November 5, 2008
A LAKSHMI Vs. STATE OF TAMIL NADU	February 27, 2008
A LAKSHMI Vs. STATE OF TAMIL NADU	September 2, 2008
A LAVANYA Vs. K MUTHUSAMY	October 22, 2008
A LOHIRAJAN Vs. DIVISIONAL ENGINEER HIGHWAYS TIRUVALLUR DIVISION	November 6, 2008
A M BASHEER AHMED Vs. INDIAN COUNCIL OF MEDICAL RESEARCH	November 13, 2008
A M GOVINARAJAN Vs. CHIEF ENGINEER TRANSMISSION TAMIL NADU ELECTRICITY BOARD	November 21, 2008
A M SYED SULTAN GANI PROPRIETOR OF DHANALAKSHMI BUS Vs. BABU	June 11, 2008
A MANICKAM Vs. DISTRICT REVENUE OFFICER, DHARMAPURI DISTRICT	June 12, 2008
A MANOKARAN Vs. MANAGEMENT OF FUTURA POLYESTERS LTD	December 19, 2008
A MARAPPAN Vs. VALLIAMMAL	November 14, 2008
A MARUDHANAYAGAM Vs. STATE OF TAMILNADU	June 18, 2008
A MATHIVANAN AND G CHANDRASEKARAN Vs. DISTRICT REGISTRAR (SOCIETIES) ADMINISTRATION AND ORS	May 15, 2008
A MOHAMED ALI Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	September 26, 2008
A MOHAMED ALI AND ORS Vs. DISTRICT COLLECTOR AND THE EXECUTIVE OFFICER, ODDANCHATHRAM TOWN PANCHAYAT	August 13, 2008
A MUBHARAK UNNISSA Vs. DIRECTOR INSTITUTE OF ROAD AND TRANSPORT	October 29, 2008
A MURUGESAN Vs. SATHEESHKUMAR	November 7, 2008
A MUTHUKUMARASWAMY CHETTIAR Vs. COLLECTOR OF VILLUPURAM DISTRICT	April 3, 2008
A MUTHURAMALINGAM Vs. ENGINEERING COLLEGE PONDICHERRY SOCIETY	October 14, 2008
A MUTHUSAMY Vs. G AYYAPPAN	February 4, 2008
A NACHIMUTHU Vs. EXECUTIVE OFFICER	June 24, 2008
A NAKKEERAN Vs. INSPECTOR GENERAL OF REGISTRATION	April 21, 2008
A NAMBIVENKATESH Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	March 12, 2008
A NARAYANA PILLAI Vs. REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICER SALEM	March 14, 2008
A NARAYANAN Vs. STATE	February 20, 2008
A NARAYANAN Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU	November 20, 2008
A NARAYANASWAMY Vs. DIRECTOR OF TECHNICAL EDUCATION GOVERNMENT OF TAMIL NADU	June 9, 2008
A NAVIN Vs. STATE	June 30, 2008
A NEELAVATHY Vs. STATE OF TAMIL NADU	November 19, 2008
A P DHAYALAN Vs. COLLECTOR	December 2, 2008
A P MOHAMMED ALI Vs. STATE	April 1, 2008
A P MOORTHY Vs. THILLAI NAYAGAM	June 10, 2008
A P RAMASAMY Vs. STATE OF TAMIL NADU	December 19, 2008
A P SUBRAMANIAN Vs. R SIVASAMY	August 4, 2008
A P SURYAPRAKASAM Vs. GOVT OF TAMIL NADU	January 30, 2008
A P SURYAPRAKASAM Vs. DIRECTOR GENERAL OF POLICE	January 30, 2008
A PADMANABHAN Vs. JOINT COMMISSIONER OF LABOUR	October 23, 2008
A PALANI Vs. BANK OF INDIA VELLORE	February 27, 2008
A PALANI Vs. STATE OF TAMIL NADU	December 5, 2008
A PALANIAPPAN Vs. COLLECTOR NAMAKKAL DISTRICT	February 21, 2008
A PALANIAPPAN Vs. K NALLASAMY	April 23, 2008
A PALANIYANDI Vs. SRIRAM OVERSEAS FINANCE LTD	June 10, 2008
A PANDURANGAN Vs. MALAYALAM KRISHNAIER CHATRAM VEDAPADASALA	January 11, 2008
A PARANJOTHI Vs. OFFICIAL ASSIGNEE HIGH COURT	July 3, 2008
A PARVATHY Vs. VANAJA ARANGANAYAGI	September 23, 2008
A PERIYAKARUPPAN Vs. DISTRICT COLLECTOR	April 10, 2008
A PERIYASAMY Vs. STATE OF TAMIL NADU	June 16, 2008
A PITCHAI Vs. REGISTRAR GANDHIGRAM RURAL INSTITUTE DEEMED UNIVERSITY GANDHIGRAM	July 9, 2008
A R ABDUL LATHEEF Vs. A R MOHAMMED ILIYAS	March 5, 2008
A R ABDUL THURAB Vs. N H MD OBAIDULLAH MASSOOD GENERAL	September 17, 2008
A R PERIYASAMY Vs. G KARUNAKARAN	December 1, 2008
A R SAFIULLAH Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD	September 25, 2008
A RAGHAVIAH Vs. DISTRICT REGISTRAR SOCIETIES	August 12, 2008
A RAJAGOPAL PROPRIETOR RAJALAKSHMI MINES AND MINERALS Vs. UNION OF INDIA	June 30, 2008
A RAJAGOPALAN Vs. REGISTRAR UNIVERSITY OF MADRAS	June 27, 2008
A RAJALAKSHMI NANDINI Vs. GOVERNMENT OF TAMIL NADU	August 12, 2008
A RAMAGUPTAN Vs. INSPECTOR GENERAL OF PRISONS MADRAS	June 25, 2008
A RAMAMURTHY Vs. INCOME TAX OFFICER	February 11, 2008
A RAMANATHAN CHETTHIAR Vs. R RANGANAYAKI	February 29, 2008
A RAMASWAMY Vs. REVENUE DIVISIONAL OFFICER	January 24, 2008
A RANGATHAL Vs. DIRECTOR GENERAL OF POLICE	July 24, 2008
A RASAL RAJ Vs. DIRECTOR GENERAL OF POLICE,; SUPERINTENDENT OF POLICE,; ADDITIONAL SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE	December 22, 2008
A RAVI Vs. DIRECTOR KING INSTITUTE OF PREVENTIVE MEDICINE GUINDY-600 032	July 22, 2008
A RAVINDRA Vs. STATE	February 8, 2008
A RAVISHANKAR PRASAD Vs. STATE	April 30, 2008
A RENGASAMY Vs. COMMISSIONER THIRUVARANGAM PANCHAYAT UNION	June 30, 2008
A S A MUSAFAR GANI Vs. SREE PRASANNA VINAYAGAR TEMPLE TRUST	November 5, 2008
A S BALAKRISHNAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL CHENNAI	January 8, 2008
A S CHIDAMBARANTHAN Vs. DISTRICT REGISTRAR	October 24, 2008
A S K SIVAKUMAR Vs. COLLECTOR VELLORE DISTRICT COLLECTORATE	November 17, 2008
A S M KUMAR Vs. STATE OF TAMIL NADU REPRESENTED BY ITS	April 25, 2008
A S SAMPATHKUMAR Vs. UNION OF INDIA	January 2, 2008
A S SUBRAMANIAN Vs. STATE	July 31, 2008
A S VENUGOPAL Vs. R CHELLAMUTHU IAS	March 31, 2008
A SABIR Vs. STATE	November 13, 2008
A SAKTHIVEL Vs. R PERIYASAMY	March 3, 2008
A SANDOSH Vs. LAKSHMI NARAYANA INSTITUTE OF MEDICAL SCIENCES	January 7, 2008
A SARASWATHY Vs. SUNDARESAN	October 20, 2008
A SARAVANAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	July 24, 2008
A SARAVANAN Vs. PRESIDING OFFICER	June 9, 2008
A SARAVANAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	December 16, 2008
A SAVARIAR Vs. SECRETARY TAMIL NADU PUBLIC SERVÏ¿½ICE COMMISSION	February 28, 2008
A SIVASANKARAN Vs. SECRETARY, DEPARTMENT OF ENVIRONMENT AND FOREST	September 17, 2008
A SRINIVASAN Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	April 23, 2008
A SUBRAMANI Vs. SECRETARY TO GOVERNMENT	June 25, 2008
A SUBRAMANIAN Vs. LIAKATH ALI	June 18, 2008
A SYED AYEESHAL Vs. A E JOHN MOHAMMED	January 23, 2008
A SYED HASSAN Vs. PRINCIPAL DISTRICT JUDGE VILLUPURAM DISTRICT	November 19, 2008
A SYYED GULAM HUSSAIN Vs. V GOVINDAN	January 10, 2008
A T MAIDEEN Vs. STATE OF TAMIL NADU	February 26, 2008
A T O (I) PRIVATE LIMITED Vs. S AND S POWER SWITCHGEAR LIMITED, REP BY ITS POWER AGENT/SUBROGEE, THE ORIENTAL INSURANCE COMPANY LIMITED AND ORIENTAL INSURANCE COMPANY LIMITED, REP BY ITS PRINCIPAL OFFICER/SENIOR DIVISIONAL MANAGER	January 8, 2008
A THANGAMMAL Vs. STATE	February 6, 2008
A THANGAPANDI Vs. M SIVABALAN	February 8, 2008
A THANGAPANDIAN Vs. REVENUE DIVISIONAL OFFICER	July 31, 2008
A THANGARAJ Vs. DIRECTOR OF ELEMENTARY EDUCATION	June 16, 2008
A THANGARAJ Vs. PRESIDING OFFICER	August 30, 2008
A THILAGANATHAN Vs. AIRPORT AUTHORITY OF INDIA	December 2, 2008
A THIRUNAVUKKARSU Vs. T SREEDEVI	January 22, 2008
A THOMAS XAVIER Vs. MURUGESAN	December 18, 2008
A UMA RANI Vs. DISTRICT COLLECTOR	March 7, 2008
A UNNIKRISHNAN Vs. STATE OF TAMILNADU	June 3, 2008
A V M K SHANMUGAM Vs. V SHANTHI	February 5, 2008
A V RAJAN Vs. PRESIDING OFFICER LABOUR COURT	July 28, 2008
A VAHITHKHAN Vs. DIRECTOR OF FAMILY WELFARE	June 27, 2008
A VASANTHA Vs. TAMIL NADU SLUM CLEARANCE BOARD	August 18, 2008
A VEDAGIRI Vs. THIRU R CHELLAMUTHU	February 8, 2008
A VELLAICHAMY Vs. DISTRICT COLLECTOR; DISTRICT REVENUE OFFICER AND THE TAHSILDAR	December 23, 2008
A VENKATARAMAN Vs. LIC HOUSING FINANCE LIMITED	April 11, 2008
A VENKATESAN Vs. DISTRICT COLLECTOR VELLORE DISTRICT	April 22, 2008
A VIJAYA MURUGAN Vs. GOVERNMENT OF TAMIL NADU	January 7, 2008
A VIJAYAKUMAR Vs. TAMIL NADU CHIEF CONTROLLING AUTHORITY AND INSPECTOR GENERAL OF REGISÏ¿½TRATION NO 120 SANTHOME HIGH ROAD	April 21, 2008
A Y PRABHAKAR Vs. ANUBHAV PLANTATIONS LIMITED	July 14, 2008
A. ANBUMANI Vs. KANTHAMMAL	July 15, 2008
A. BALAKRISHNAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	October 20, 2008
A. JAYAGOPAL S/O. ANAND ALWAR Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE (LEGAL)	May 14, 2008
A. JEYABAL Vs. M/S. G.B. ENGINEERING ENTERPRISES PVT. LTD. AND OTHERS	April 9, 2008
A. SANTHIYAGU Vs. THE DISTRICT COLLECTOR	October 20, 2008
A. SIDDIQ @ MOHAMMED SIDDIQ Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI AND ANOTHER	December 23, 2008
A. SIVAJI Vs. UNION OF INDIA (UOI), REP. BY SECRETARY TO GOVERNMENT, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS DEPARTMENT	September 8, 2008
A. SOWFILA Vs. THE COMMISSIONER OF POLICE, MADURAI CITY,	April 9, 2008
A.F. SYED NAZEEMUDDIN Vs. M. MUTHU AND MR. M. SAIBHOOSAN	December 22, 2008
A.V.M. TEXTILES Vs. COMMERCIAL TAX OFFICER	June 19, 2008
AANDAL Vs. A ANTHONY	December 19, 2008
AAR JAY EXPORTS Vs. AUTHORIZED OFFICER THE SOUTH INDIAN BANK LTD	July 23, 2008
ABB LIMITED TEYNAMPET Vs. BHAGWANDAS METALS LIMITED	August 1, 2008
ABBAS MOHIDEEN Vs. GOVERNMENT OF INDIA	March 5, 2008
ABDUL HAFIZ Vs. SARDAR	December 2, 2008
ABDUL HAMEED DECEASED Vs. SENKOTTAI GOUNDER DECEASED	June 30, 2008
ABDUL LATHEEF SAHIB Vs. RAJAMBAL	April 1, 2008
ABDUL RAHIM Vs. P RAVINDRAN	July 14, 2008
ABNER ALEX Vs. STATE	February 16, 2008
ABOORVAM Vs. KALAIMATHI	December 5, 2008
ACE TRADING COMPANY Vs. STATE OF TAMIL NADU	November 6, 2008
ADDITIONAL DIRECTOR EXOTIC CATTLE BREEDING FARM Vs. V MUTHURAMALINGAM	April 9, 2008
ADDITIONAL SPECIAL TAHSILDAR LAND ACQUISITION OFFICER ADI DRAVIDAR WELFARE HARUR Vs. P RANGANATHAN	July 30, 2008
ADHIKESAVAN Vs. KALAVATHI	February 19, 2008
ADHILAKSHMI Vs. STATE OF TAMIL NADU	January 8, 2008
ADHIMOOLAM Vs. INDIAN BANK	July 10, 2008
ADHINARAYANAN Vs. STATE	October 14, 2008
ADHIYAMAAN EDUCATIONAL AND RESEARCH INSTITUTIONS Vs. TAMIL NADU HOUSING BOARD	September 19, 2008
ADIKESAVA PERUMAL PEYALWAR DEVASTHANAM Vs. LAKSHMI SURESH COUNCILOR	October 21, 2008
ADITHYA FERO ALLOYS Vs. ADDL COMMISSIONER AUTHORITY	January 11, 2008
ADIVARAM VARTHAGARGAL SANGAM PALANI Vs. STATE OF TAMIL NADU	October 28, 2008
ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF TAMIL Vs. STATE OF TAMIL NADU	March 20, 2008
AFSAL KHAN Vs. STATE	April 16, 2008
AGRI DEVELOPMENT FINANCE TAMIL NADU LTD Vs. NIVAS FARMS PVT LTD	September 5, 2008
AHAMED IBRAHIM Vs. INSPECTOR OF POLICE	December 10, 2008
AIR INDIA Vs. DEVELOPMENT SERVICES INDIA PVT LTD	July 1, 2008
AISHNAVI LEATHERS Vs. MULTIZHIP PVT LTD	August 18, 2008
AJITH ROSSAVAN PHILIP Vs. THOMAS GEORGE	December 4, 2008
AKILA INVESTMENTS Vs. P C NARAYANAN	September 16, 2008
AKILANDAM Vs. MUTHUSAMY	August 4, 2008
AKILANDESWARI Vs. STATE	July 1, 2008
AKSHAYA TEXTILES LIMITED Vs. TAHSILDAR COIMBATORE NORTH TALUK COIMBATORE	March 26, 2008
AL RAMANATHAN Vs. GOVERNMENT OF INDIA; DISTRICT REVENUE OFFICER; SPECIAL TAHSILDAR, (LAND ACQUISITION), DIVISION III AND THE NATIONAL HIGHWAYS AUTHORITY OF INDIA	September 17, 2008
AL RAMANATHAN AMUTHA AND CO INDIAN OIL DEALER TIRUCHIRAPPALLI Vs. GOVERNMENT OF INDIA	June 9, 2008
ALACRITY FOUNDATIONS PVT LTD Vs. S RAMAKRISHNAN	November 10, 2008
Alagar Exports Vs. Islamic Republic of Iran Shipping Lines of Tehran through its Power Agent	October 15, 2008
ALAGESAN Vs. STATE	March 3, 2008
ALAGUMALAI Vs. KANNAMMAL	December 2, 2008
ALAMELU Vs. KUNJALAM	December 23, 2008
ALBERT ALIAS ATHIMOOLAM Vs. STATE OF TAMIL NADU	June 13, 2008
ALBERT JAYASINGH Vs. MARIE LOUISE	August 19, 2008
ALEXANDAR Vs. STATE OF TAMIL NADU	December 19, 2008
ALFINE KNIT PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	October 23, 2008
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. UNION OF INDIA	April 29, 2008
ALL INDIA ASSOCIATION OF CUSTOMS CENTRAL EXCISE AND NARCOTICS Vs. UNION OF INDIA	April 30, 2008
ALL INDIA SYNDICATE BANK SCHEDULED CASTE AND SCHEDULED TRIBES EMPLOYEES WELFARE ASSOCIATION Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK	August 11, 2008
ALLAHABAD BANK Vs. TAMILNADU ELECTRICITY BOARD	August 5, 2008
ALLIED INDUSTRIES PROPRIETOR Vs. EMPLOYEES STATE INSURANCE CORPORATION REP	June 20, 2008
ALLIED PHOTOGRAPHICS INDIA LIMITED Vs. GOVERNMENT OF INDIA	September 17, 2008
AMARAVATHI Vs. SUBRAMANI	September 18, 2008
AMARAVATHI THEVAR Vs. BALAKRISHNAN	January 23, 2008
AMBATTUR CLOTHING CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 11, 2008
AMBEDKAR Vs. STATE	February 7, 2008
AMBROSE Vs. NEELAMEGAM	September 2, 2008
AMBROSE Vs. SIVABAKKIAM	December 3, 2008
AMINA BEEVI Vs. ABDUL JABBAR	September 30, 2008
AMMAI SABANAYAGAM Vs. STATE	February 8, 2008
AMMAIAPPAN Vs. GENERAL MANAGER	September 16, 2008
AMMANI AMMAL Vs. DHANALAKSHMI BANK LTD	February 4, 2008
AMMANIAMMAL Vs. M PALANISAMY	July 30, 2008
AMMASAIATHAL alias CHINNAMMAL Vs. A SIVAPRAKASH	April 29, 2008
ANANDA EXPORTS AND IMPORTS REHAJA COMPLEX Vs. VIKRAM SINGH	February 26, 2008
ANANDAN ALIAS ARUL SUSAIRAJ Vs. STATE	August 22, 2008
ANANDHAN Vs. STATE	June 9, 2008
ANANTHA PADMANABHAN ALIAS BALU Vs. SASSICALA	March 1, 2008
ANANTHA PADMANABHAN ALIAS BALU Vs. SASSICALA	March 24, 2008
ANBALAZHAGAN Vs. STATE	September 22, 2008
ANBARASAN Vs. STATE	April 9, 2008
ANBU Vs. STATE OF TAMIL NADU	June 18, 2008
ANBU Vs. C YOGANANDAM	December 16, 2008
ANBU ALIAS ANBARASU Vs. STATE	March 4, 2008
ANBUSELVI ALIAS SELVI Vs. STATE	December 5, 2008
ANGUPARAMESWARI TEXTILE PVT. LTD. Vs. SETHU SPINNING MILLS (INDIA) PVT. LTD.	April 30, 2008
ANIKADAVU MADAMANAI LATHEKARAR Vs. K THANDAPANI	October 22, 2008
ANISH ALEXANDER Vs. GOVERNMENT OF TAMIL NADU	April 22, 2008
ANJALA ALIAS KAMATCHI Vs. STATE OF TAMIL NADU	February 5, 2008
ANJALAI AMMAL Vs. DURAISAMY	August 13, 2008
ANNA MATHEW Vs. N KANNADASAN PRESIDING OFFICER TAMIL NADU STATE CONSUMER DISPUTES REDRESSAL COMMISSION	December 12, 2008
ANNADURAI Vs. STATE	September 11, 2008
ANNAI FATHIMA CHILD Vs. DEPUTY COMMISSIONER	August 19, 2008
ANNAI FLOUR MILLS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	July 7, 2008
ANNAI SANDHYA NAGAR KUDIYIRUPOR Vs. COMMISSIONER	May 14, 2008
ANNALAKSHMI Vs. DIRECTOR OF GEOLOGY AND MINING GUINDY	February 12, 2008
ANNIE TARINI Vs. L C JOSHUA	November 17, 2008
ANNIS ANANDHI Vs. KANAGA	October 23, 2008
ANTHONIRAJ Vs. SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE AND THE INSPECTOR OF POLICE	December 23, 2008
ANTHONY HARRY Vs. REGISTRAR OF CITY CIVIL COURT AND ESTATE OFFICER (ASSISTANT COMMISSIONER OF POLICE AND PRO TO THE COMMISSIONER OF POLICE)	April 22, 2008
ANTONY Vs. COMPETENT AUTHORITY	April 1, 2008
ANU GAYATHRI Vs. K KARTHIKEYAN	September 4, 2008
ANUBAVA ALLOPATHY Vs. UNION OF INDIA	August 19, 2008
ANURAG JAIN Vs. AUTHORITY FOR ADVANCE RULINGS INCOME TAX	September 30, 2008
APOLLO TYRES LTD Vs. TRANSPORT CORPORATION OF INDIA	January 23, 2008
APOLLO TYRES LTD. Vs. TRANSPORT CORPORATION OF INDIA	January 3, 2008
APOLLOS TEACHER TRAINING INSTITUTE COIMBATORE DISTRICT Vs. C SUBRAMANIAN PRINCIPAL DISTRICT INSTITUTE OF EDUCATION AND TRAINING COIMBATORE DISTRICT	September 22, 2008
APPARU GOUNDER ALIAS CHINNASAMY GOUNDER Vs. STATE	November 4, 2008
APPLE CREDIT CORPORATION LIMITED Vs. K SUBBARAVAMMA	February 1, 2008
ARAMANAI RAMAN CHETTIAR Vs. RAVICHANDRAN	November 21, 2008
ARCH DIOCESE OF MADRAS-MYLAPORE SOCIETY Vs. JAYAROSE AMMAL	December 10, 2008
AREVA T AND D INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 24, 2008
AREVA T AND D INDIA LTD. (FORMERLY KNOWN AS ALSTOM LTD.) Vs. INCOME TAX OFFICER-II (INTERNATIONAL TAXATION)	February 11, 2008
ARIFULLAH SAHIB Vs. ABDUL KHADER	November 25, 2008
ARJUNAN Vs. SANTHI ALIAS VENKATESHWARI	September 26, 2008
ARJUNAN Vs. GOVINDAMMAL	January 6, 2008
ARPUTHA MARY Vs. MARIA ARPUTHAM	November 17, 2008
ARULJOTHI AIDED MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION TAMIL NADU	September 19, 2008
ARULMIGHU CHOKKANATHASAMY Vs. CHOKKALINGAPURAM DEVANGAR &	February 15, 2008
ARULMIGHU KALLALAGAR THIRUKOIL Vs. S S RAJARAM	February 4, 2008
ARULMIGU KOLAVIZHI AMMAN TEMPLE G N CHETTY STREET Vs. R SHAMUGHAM	February 20, 2008
ARULMIGU SANKARANARAYANASWAMY THIRUKOVIL Vs. THE INSPECTOR GENERAL OF REGISTRATION	September 26, 2008
ARUMUGAM Vs. STATE	March 28, 2008
ARUMUGAM Vs. THE STATE OF TAMIL NADU AND OTHERS	April 29, 2008
ARUMUGAM Vs. SUPERINTENDENT OF POLICE AND THE INSPECTOR OF POLICE	December 23, 2008
ARUMUGAM AND SAKTHI @ SAKTHIVEL Vs. STATE REP BY THE INSPECTOR OF POLICE	December 12, 2008
ARUMUGAM SERVAI Vs. STATE OF TAMILNADU	January 25, 2008
ARUMUGAM TEACHER TRAINING INSTITUTE ARUMUGAM EDUCATION AND SOCIAL TRUST Vs. GOVERNMENT OF TAMIL NADU	December 3, 2008
ARUMUGHAM Vs. CHITTHIVINAYAGAM	July 10, 2008
ARUN KAPUR Vs. ATUL KAPUR	March 10, 2008
ARUNA HOTELS LTD Vs. AKMAL JAN	August 28, 2008
ARUNACHALA UDAYAR Vs. ELAYAPERUMAL	July 18, 2008
ARUNACHALAM Vs. STATE OF TAMIL NADU	March 31, 2008
ARUNACHALAM Vs. STATE OF TAMIL NADU	June 25, 2008
ARUNADEVI Vs. K. DAMODARARI	February 29, 2008
ARUVANCHAM Vs. STATE OF TAMIL NADU	June 18, 2008
ASANKHAN Vs. MANICKAM	August 19, 2008
ASCO (INDIA) LTD Vs. CEGAT, CHENNAI	February 28, 2008
ASHOK KUMAR Vs. K SABARINATHAN	March 4, 2008
ASIAN PAINTS INDIA LIMITED Vs. MACNEIL AND MAGOR LIMITED	July 3, 2008
ASIYA BANU Vs. TAX RECOVERY OFFICER	February 6, 2008
ASMA AMMAL Vs. SULTHAN ABDUL KATHAR	August 6, 2008
ASMA BEEVI Vs. M AMEER ALI	June 10, 2008
ASMATH BEE; HALIMA BEE; KHAMRUN; PADMA BAI Vs. STATE OF TAMIL NADU, REP BY DEPUTY COLLECTOR AND SUB COLLECTOR	February 7, 2008
ASMATH KATHU Vs. LAL KHAN	September 10, 2008
ASSISTANT COMMISSIONER OF CUSTOMS DBK Ï¿½ MANUAL CUSTOMS HOUSE Vs. C BHARANI EXPORTS	November 10, 2008
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. APOLLO HOSPITALS ENTERPRISES LIMITED	March 10, 2008
ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE XV 34 Vs. PALLAVA GRANITE INDUSTRIES 10 NORTH STREET SRIRAM NAGAR 18	July 30, 2008
ASSISTANT ENGINEER Vs. KANNAN CHETTIAR	June 11, 2008
ASSISTANT EXECUTIVE ENGINEER, DISTRIBUTION/RURAL, TAMIL NADU ELECTRICITY BOARD Vs. A V K VELAYUTHARAJA AND STATE REP BY THE INSPECTOR OF POLICE	June 24, 2008
ASSOCIATED CEMENT COMPANIES LIMITED Vs. CHIEF ENGINEER	August 6, 2008
ASSTT COMMR OF C EX , TIRUCHIRAPALLI Vs. INDIAN HUME PIPE CO LTD	July 9, 2008
ASTOR TECHNOLOGIES Vs. L B THIAGARAJAN	August 11, 2008
AUROBINDO ASHRAM TRUST Vs. HEMLATA	December 19, 2008
AUTHORIZED OFFICER INDIAN OVERSEAS BANK TRICHY MAIN BRANCH Vs. ASHOK SAW MILL	September 1, 2008
AVM STUDIO Vs. UNION OF INDIA	March 11, 2008
AVTEC LIMITED Vs. SUPERINTENDENT OF POLICE KRISHNAGIRI	March 4, 2008
AYISHA AMMAL Vs. AMEER MAIDEEN	January 21, 2008
AYYA SURESH Vs. STATE OF TAMIL NADU	June 17, 2008
AYYADURAI @ VELANKANI Vs. STATE	August 5, 2008
AYYAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	January 31, 2008
AYYANAAL AMMAL Vs. A THANGASAMY	January 23, 2008
AYYANAR Vs. STATE OF TAMILNADU	December 1, 2008
AYYANAR DHALL MILLS Vs. V M KCHINNAPALAM NADAR DHALL MILLS	February 26, 2008
AYYANAR GOUNDER Vs. MANICKAM	February 4, 2008
AYYAVOO Vs. KRISHNAN	October 17, 2008
AZEEZ Vs. ACHIAMMAL	December 15, 2008
B A SYED AHAMMED Vs. M SAROJA	January 4, 2008
B AHMED SHERIFF Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD	June 9, 2008
B AMMU Vs. STATE OF TAMIL NADU	October 20, 2008
B ANDHONI DOSS Vs. STATE OF TAMIL NADU	July 30, 2008
B ATHILAKSHMI Vs. PRASANNA VINAYAGAR TEMPLE	November 25, 2008
B BALAKRISHNAN ALIAS PARTHE BHASKAR Vs. VASUDEVAN MANAGING DIRECTOR OZONE PROJECTS PRIVATE LTD	July 22, 2008
B GANESAN Vs. BANK OF INDIA	February 4, 2008
B GOVINDARAJULU Vs. THULASIRAMAN	January 31, 2008
B GUNA ALIAS GUNASEKARAN Vs. COMMISSIONER OF POLICE	January 24, 2008
B JAGADEESH Vs. UNION BANK OF INDIA	February 6, 2008
B JAGADEESH CHANDRA BOSE Vs. SUPERINTENDENT OF POLICE	September 30, 2008
B K KRISHNAMURTHY Vs. S BALASUBRAMANIAN	November 13, 2008
B KALI JOTHI Vs. METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD	August 19, 2008
B KRISHNAMOORTHY Vs. MANAGING DIRECTOR TAMIL NADU	June 9, 2008
B KRISHNAN Vs. TAMILNADU WATER SUPPLY AND DRAINAGE BOARD	March 19, 2008
B KULAMANI Vs. REGISTRAR GENERAL OF HIGH COURT CHENNAI	March 27, 2008
B MALARKODI Vs. S RENUKA	March 3, 2008
B MEERA Vs. CONTROLLER OF EXAMINATIONS TAMIL NADU PUBLIC SERVICE COMMISSION	October 21, 2008
B MURUGAN Vs. EXECUTIVE OFFICER	June 24, 2008
B NAGARAJ Vs. STATE OF TAMIL NADU	June 18, 2008
B NARAYANASAMY Vs. MANAGEMENT OF INDIAN BANK	September 22, 2008
B NARAYANASWAMY Vs. STATE OF TAMIL NADU	February 8, 2008
B OLIVANNAN Vs. TAMIL NADU INDUSTRIAL INVESTMENTS CORPORATION	November 18, 2008
B PONNUSAMY Vs. SECRETARY TO GOVERNMENT	February 27, 2008
B PURUSHOTHAMAN Vs. K CHANDRAN	January 9, 2008
B RAJAGOPAL Vs. OFFICIAL LIQUIDATOR HIGH COURT MADRAS	August 6, 2008
B RAJASEKARAN Vs. PRINCIPAL DISTRICT JUDGE	July 16, 2008
B RAJESWARI Vs. N NARAYANAN	November 5, 2008
B RAJMOHAN Vs. R NOORJHAN	December 11, 2008
B RAMESH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	October 15, 2008
B RAMESH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	August 15, 2008
B RANGANAYAKI Vs. C SENTHILKUMAR	November 12, 2008
B SAKTHI Vs. THIRU S KOSALARAMAN I A S THE DISTRICT COLLECTOR AT COIMBATORE DISTRICT	April 30, 2008
B SEKAR Vs. S LATHA	December 2, 2008
B SELVARAJ Vs. COMMISSIONER MADURAI CITY MUNICIPAL	August 12, 2008
B SHYAMALA DEVI Vs. SECRETARY TO GOVERNMENT, COMMERCIAL T D	June 27, 2008
B SOUNDARARAJ REDDY Vs. P CHANDRASEKAR REDDY	July 29, 2008
B SUBBIAH NAIDU Vs. STATE OF TAMIL NADU	January 22, 2008
B SURESH BABU Vs. NITHYA	October 30, 2008
B SWAMINATHAN Vs. STATE	November 21, 2008
B T KUMAR @ B T ARASAKUMAR PRESIDENT Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, SUPERINTENDENT OF POLICE	September 22, 2008
B ULLASAVELAN Vs. COLLECTOR OF KANCHEEPURAM	February 13, 2008
B.V.V. PAPER INDUSTRIES LTD. Vs. COMMERCIAL TAX OFFICER	July 18, 2008
BABU Vs. STATE	July 28, 2008
BABU Vs. GOVERNMENT OF TAMILNADU THE DEPUTY SECRETARY TO GOVERNMENT DEPARTMENT OF NATIONAL HIGHWAYS	August 11, 2008
BABU Vs. STATE	September 12, 2008
BABUJI ALIAS MAHESH Vs. STATE	January 31, 2008
BABURAJ Vs. STATE	October 31, 2008
BABY Vs. K VENUGOPAL	September 12, 2008
BABY AMMAL Vs. M. KRISHNAN	March 11, 2008
BACKIAM ALIAS BACKIALAKSHMI Vs. M RAMAMURTHY	November 25, 2008
BAGAWAN JUMANI Vs. STATE OF TAMIL NADU	November 11, 2008
BAGIRATHI Vs. S MANIVANAN	August 14, 2008
BAGYAVATHI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	July 8, 2008
BAJAJ AUTO LTD Vs. TVS MOTOR COMPANY LTD	February 16, 2008
BAKELITE HYLAM LTD Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	December 23, 2008
BALA @ BALASUBRAMANIAM Vs. STATE	December 22, 2008
BALA KANAVU ILLANGAL Vs. BEATRICE SAMUEL	July 15, 2008
BALA SUBRAMANIA ASARI Vs. VEERASAMY NAICKER	January 11, 2008
BALAJI DIESEL SALES MART Vs. DALTON CERAMIC INDUSTRIES	January 31, 2008
BALAJI DISTILLERIES LTD. Vs. STATE OF TAMIL NADU	March 17, 2008
BALAJI INTERCONTINENTAL Vs. MADRAS PURASAWALKAM HINDU JANOBAKARA SASWATHA NIDHI LTD	February 21, 2008
BALAKRISHNAN Vs. MUSTAFA	December 23, 2008
BALASARAVANAN Vs. STATE	January 31, 2008
BALASUBRAMANIAM Vs. SOMASUNDARAM	October 21, 2008
BALASUBRAMANIAM Vs. KANAGARAJ	November 18, 2008
BALCHAND AND POONAM CHAND CHHAPARWAL Vs. STATE	August 20, 2008
BALKIS Vs. STATE	April 10, 2008
BALRAJ Vs. JEGANATHAN	October 22, 2008
BANK OF BARODA EMPLOYEES UNION Vs. BANK OF BARODA	January 4, 2008
BANK OF BARODA EMPLOYEES UNION Vs. BANK OF BARODA	June 13, 2008
BANK OF INDIA Vs. B SUNDARI	January 31, 2008
BANK OF MAHARASHTRA Vs. B M STEELS PRIVATE LTD	January 31, 2008
BANK OF MAHARASHTRA Vs. ASHA BAGREE	January 31, 2008
BANUMATHI Vs. SECRETARY GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE	April 24, 2008
BAPPU Vs. S MANICKAM	July 25, 2008
BASKAR VEMBU INDIAN INHABITANT Vs. STATE OF TAMIL NADU	August 19, 2008
BASKARAN Vs. STATE	February 25, 2008
BATCHA Vs. UNION OF INDIA	July 22, 2008
BEEKEY ENTERPRISES Vs. QUARANTINE OFFICER	March 5, 2008
BEL MOTORS Vs. UTHAGAMANDALAM MUNICIPALITY	April 3, 2008
BELL PRODUCTS PRIVATE LIMITED Vs. M K GUPTA PROPRIETOR SRI BALAJI INDUSTRIES	September 25, 2008
BETTER LABEL MANUFACTURING CO LTD Vs. COMMISSIONER OF CUSTOMS	March 3, 2008
BHAGAWATH DEVI Vs. ASWIN C JAIN	December 4, 2008
BHARAT HEAVY ELECTRICALS LTD , HIGH PRESSURE BOILER PLANT REP BY ITS EXECUTIVE DIRECTOR Vs. STATE OF TAMILANDU; BHEL SOCIETY SANITARY WORKERS UNION; BHEL COMPLEX CO-OPERATIVE LABOUR CONTRACT SOCIETY LIMITED	December 10, 2008
BHARAT MATRIMONY COM PVT LTD Vs. PEOPLE INTERACTIVE I PVT LTD	September 5, 2008
BHARAT OVERSEAS BANK LIMITED Vs. GOVERNMENT OF INDIA	March 24, 2008
BHARAT SALT REFINERIES LTD Vs. COMPANIA NAVIERA SODNOC	August 1, 2008
BHARATHIAR UNIVERSITY COIMBATORE Vs. BHARATHIAR UNIVERSITY UNIT IV COIMBATORE	January 23, 2008
BHARATIYA JANATHA PARTY Vs. GREATER CHENNAI COMMISSIONER OF POLICE	March 14, 2008
BHEL RETIRED EMPLOYEES ASSOCIATION Vs. BHARAT HEAVY ELECTRICALS LIMITED	August 27, 2008
BHIMA LAKSHMI NARASAMAH Vs. PRINCE MANOHAR DEVADOSS	July 14, 2008
BHUSHAN PRASAD Vs. K RAVICHANDER	September 24, 2008
BHUVANESWARI Vs. V SENTHIL ALIAS PRAKASH	January 24, 2008
BINDU Vs. C V ANANTH PADMANABHAN	March 20, 2008
BINDU alias BINDU SELVAKUMAR Vs. HOME SECRETARY	June 27, 2008
BISHOP PRESIDENT TAMIL EVANGELICAL LUTHERAN CHURCH TRICHY Vs. S D MOHAN DAS GANDHI	March 4, 2008
BLACK THUNDER THEME PARK PRIVATE LIMITED Vs. STATE OF TAMIL NADU	October 23, 2008
BOARD OF DIRECTORS Vs. N SOMASUNDARAM	September 1, 2008
BOARD OF DIRECTORS,TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION,LTD Vs. N.SOMASUNDARAM	September 2, 2008
BOILER PLANT EMPLOYEES UNION Vs. BHARAT HEAVY ELECTRICALS LTD	September 10, 2008
BOJAN Vs. STATE	July 17, 2008
BRANCH MANAGER Vs. BHUVANESWARI	November 10, 2008
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. M KHADER BASHA	December 2, 2008
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. GANESAN	June 24, 2008
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. P AZHAGARSAMI	June 12, 2008
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. A MARY IMELDA JAYASEELI	March 18, 2008
BRANCH MANAGER PRIENTAL INSURANCE CO LTD Vs. A SEKAR	June 19, 2008
BRANCH MANAGER THENI Vs. RATHINASABAPATHI alias SABAPATHI &	October 21, 2008
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. NAGAMMAL	February 19, 2008
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. NAGAMMAL	December 23, 2008
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. MUNUSAMY	November 7, 2008
BRANCH MANAGER, LIC OF INDIA Vs. D MURALIDARAN	January 22, 2008
BRANCH MANAGER, NATIONAL INSURANCE CO LTD; M MANSOOR ALI; M MALLIKA BEGAM Vs. M MANSOOR ALI; M MALLIKA BEGAM; KALIL AHMED @ KALEEL; S A RAJAMOHAMMED; THE BRANCH MANAGER, NATIONAL INSURANCE CO LTD	October 15, 2008
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MARIYAPPAN AND A MANI	June 17, 2008
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SHANMUGATHAI	July 14, 2008
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD.,METTUR DAM Vs. VENKATAN	February 19, 2008
BRITTO Vs. STATE OF TAMIL NADU	June 17, 2008
C A ABDUL AZEEZ Vs. TAHSILDAR YERCAUD	August 25, 2008
C ABDUL WAHAB Vs. STATE OF TAMIL NADU	September 30, 2008
C ANANDA SUNDARAMAN Vs. C THIRUPURASUNDARI	July 2, 2008
C ANANTHA JEYAKUMAR Vs. C MURUGAPRIYA	September 17, 2008
C ANNADURAI Vs. DISTRICT EDUCATIONAL OFFICER	September 19, 2008
C BALAKRISHNAN Vs. PRINCIPAL DISTRICT JUDGE CO-OPERATIVE TRIBUNAL	December 11, 2008
C CHENNAPPAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	July 9, 2008
C CHINNASAMY REDDIAR Vs. EXECUTIVE OFFICER	March 19, 2008
C CHOKKALINGAM Vs. S SAMUEL MUTHIAH EXECUTIVE ENGINEER	March 11, 2008
C DOORVASAN Vs. SUB-REGISTRAR SUB-REGISTRAR OFFICE PALACODE	April 16, 2008
C DURAICHAMY Vs. PREMALATHA	January 10, 2008
C E SULOCHANA Vs. C E SATHYANARAYANA REDDY	January 3, 2008
C ELANGOVAN Vs. DIRECTOR OF SCHOOL EDUCATION	July 18, 2008
C GOPAL Vs. TAMIL NADU CO-OPERATIVE STATE AGRICUL;CHRE	February 7, 2008
C GOVINDASAMY Vs. SUPERINTENDENT OF POLICE	September 16, 2008
C HARRIS Vs. STATE OF TAMIL NADU	October 30, 2008
C INDIRA Vs. SENTHIL AND CO	November 6, 2008
C J RAJAN Vs. DEPUTY SUPERINTENDENT OF POLICE	January 30, 2008
C J SENTHIL KUMAR Vs. M RANI MUNIRATHINAM	June 30, 2008
C JOTHIRLINGAM Vs. S R JAYARAMAN	January 8, 2008
C K MAHALINGAM Vs. R PALANISAMY	April 24, 2008
C K NATARAJAN Vs. M SARVOTHAYAM	July 25, 2008
C KANNAN Vs. STATE	April 23, 2008
C KRISHNAMOORTHY Vs. DIRECTOR GENERAL OF POLICE	November 27, 2008
C KRISHNAN Vs. DISTRICT EDUCATIONAL OFFICER	May 13, 2008
C KULANDAIVELU Vs. COLLECTOR VIRUDHUNAGAR DISTRICT	September 10, 2008
C L PASUPATHY ASSISTANT SELECTION GRADE Vs. ENGINEER IN CHIEF WRO AND THE CHIEF ENGINEER GENERAL PWD	August 29, 2008
C LAKSHMI NARAIN CHENNAI Vs. GOVERNMENT OF TAMIL NADU	March 15, 2008
C LEELAKRISHNAN Vs. V DEVI	October 16, 2008
C M DEVARAJ Vs. V NARASIAH NAIDU	January 4, 2008
C M K REDDY Vs. SETTLEMENT COMMISSION IT/WT NANDANAM	April 17, 2008
C M KAMARAJ PROPRIETOR SAKTHI COCO PRODUCTS Vs. ASSISTANT DIRECTOR AGRICULTURAL AND PROCESSED FOOD PRODUCTS EXPORT DEVELOPMENT AUTHORITY APEDA NCUI BUILDING	September 2, 2008
C M KAMARAJ PROPRIETOR SAKTHI COCO PRODUCTS Vs. ASSISTANT DIRECTOR AGRICULTURAL AND PROCESSED FOOD PRODUCTS EXPORT DEVELOPMENT AUTHORITY APEDA NCUI BUILDING	September 18, 2008
C MANOHARAN Vs. DIRECTOR OF ELEMENTARY EDUCATION	July 14, 2008
C MANOHARAN Vs. UNION OF INDIA	November 6, 2008
C MURALI Vs. DISTRICT COLLECTOR	September 19, 2008
C MUTHUSAMI Vs. GOVERNMENT OF TAMILNADU	June 19, 2008
C N KANDASAMY Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	April 17, 2008
C NARAYANAMOORTHY Vs. STATE OF TAMIL NADU	June 26, 2008
C PACKIANATHAN Vs. TAMIL NADU HANDICRAFTS DEVELOPMENT CORPORATION LTD	December 2, 2008
C PAZHAMALAI PILLAI Vs. CHINNADURAI	July 24, 2008
C PERUMAL Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT CHENNAI	March 4, 2008
C PRASANNAKUMARI Vs. STATE OF TAMILNADU; DEPUTY INSPECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE	December 18, 2008
C R CHENTHILKUMAR Vs. K SUTHA	February 11, 2008
C R SUBBA RAO Vs. DIRECTOR OF HANDLOOMS AND TEXTILES	June 17, 2008
C RADHASHARAN AGARWAL Vs. S SAMSON SAMPATH KUMAR	November 7, 2008
C RAGHUPATHY Vs. C GOVINDAN	September 30, 2008
C RAJ Vs. JUNIOR EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD	August 11, 2008
C RAJA Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE	June 30, 2008
C RAJAMANI Vs. C RATHNA BAI	December 17, 2008
C RAJASEKAR Vs. S SASIKUMAR	July 10, 2008
C RATHINAM Vs. CHIEF REGIONAL MANAGER	June 11, 2008
C RATHINAVEL Vs. STATE OF TAMIL NADU REP BY THE SECRETARY TO GOVT , FOREST AND FISHERIES DEPARTMENT; WILDLIFE WARDEN; RANGER AND; SUPERINTENDENT OF POLICE	August 18, 2008
C S I HIGH SCHOOL Vs. GOVT OF TAMIL NADU	August 21, 2008
C S I KANYAKUMARI DIOCESE Vs. GOVERNMENT OF TAMIL NADU	July 7, 2008
C S PERIYARDASAN Vs. STATE OF TAMIL NADU	April 10, 2008
C S SHANMUGHAM Vs. DIRECTOR OF TOWN PLANNING	February 16, 2008
C SANDHIYA Vs. DIRECTOR OF MEDICAL EDUCATION	March 10, 2008
C SANGEETHA Vs. RENGAPASIYAM	November 20, 2008
C SANKAR Vs. ASSISTANT EDUCATIONAL OFFICER	June 23, 2008
C SARADAMBAL Vs. PADMAVATHI	December 8, 2008
C SARAVANAN Vs. REGISTRAR THE CENTRAL ADMINISTRATIVE TRIBUNAL	July 2, 2008
C SAROJA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	November 13, 2008
C SATHANATHAM Vs. INSPECTOR GENERAL OF REGISTRATION	October 16, 2008
C SATHIYANATHAN Vs. VEERAMUTHU	November 14, 2008
C SELVAKUMAR ALIAS MURUGESAN Vs. STATE	November 12, 2008
C SELVARAJ Vs. K VIJAYALAKSHMI	January 5, 2008
C SETHURAMAN Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT	April 2, 2008
C SIMON Vs. PASSPORT OFFICER; INSPECTOR OF POLICE	December 18, 2008
C T BASKARAN Vs. M P JAYARAJAN	September 30, 2008
C THANGARAJ Vs. DIRECTOR SR DEPARTMENT OF POSTS	October 30, 2008
C THARMARAJ Vs. DIRECTOR OF DRUG CONTROL &	February 26, 2008
C THIAGARAJAN Vs. C DURAI	June 20, 2008
C THIRUGNANASAMBANDAM Vs. NEYVELI LIGNITE CORPORATION LTD	October 22, 2008
C UMA DEVI Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	July 7, 2008
C V S RAVI Vs. RATNA SAILAJA	September 10, 2008
C VALLI Vs. STATE OF TAMIL NADU	November 4, 2008
C VENKATESAN Vs. STATE	July 9, 2008
C VISWANATHAN Vs. STATE OF TAMIL NADU	October 23, 2008
C WILBERT Vs. MANAGER OF INDIAN INSTITUTE OF TECHNOLOGY	July 15, 2008
C YESUBALAN Vs. DISTRICT COLLECTOR KANYAKUMARI	June 26, 2008
C. ARUMUGAM Vs. C. AYYAVU	February 22, 2008
C. MALATHY Vs. INCOME-TAX OFFICER	October 14, 2008
C. PACKIRISAMY Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	December 5, 2008
C. PANDIAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, FOOD, CO	October 30, 2008
C. PETCHAMMAL Vs. THE COMMISSIONER OF POLICE AND ANOTHER	September 23, 2008
C. RAMAN Vs. S. KASI SERVAI	January 28, 2008
C. RAVICHANDRAN Vs. STATE, REP BY THE DEPUTY SUPERINTENDENT OF POLICE, PERAMBALUR, PASALUR POLICE STATION, CR.NO. 256/2000	November 12, 2008
C. VASANATHA Vs. MANAGING DIRECTOR KERALA STATE ROAD TRANSPORT CORPORATION	April 10, 2008
C. VILVANATHAN Vs. STATE	November 27, 2008
CALCIUM INDIA PRIVATE LIMITED Vs. CUSTOMS EXCISE	June 30, 2008
CAMBRIDGE SOLUTIONS LTD Vs. GLOBAL SOFTWARE LTD	September 30, 2008
CANARA BANK Vs. S P SHANBHOGUE	April 16, 2008
CANARA BANK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI	January 29, 2008
CANARA BANK Vs. PRESIDING OFFICER	January 1, 2008
CARAVAN GOODS CARRIERS Vs. CORBORANDUM UNIVERSAL LTD	July 17, 2008
CARMEL HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU	September 29, 2008
CARTLON LEWLOCK Vs. ROWENA CHAPMAN	April 10, 2008
CASH AND GAIN FINANCE AND INVESTMENTS Vs. MANJULA UDAYA SHANKAR	October 1, 2008
CASH AND GAIN FINANCE AND INVESTMENTS Vs. MANJULA UDAYA SHANKAR	October 31, 2008
CASIM FAREED JAFFARDEEN Vs. MOHD ANSARI	September 18, 2008
CAVINKARE PRIVATE LTD Vs. LATHA C MOHAN	August 7, 2008
CEEBROS PROPERTY DEVELOPMENT PVT LTD Vs. VANISRI	July 15, 2008
CENTRAL ADMINISTRATIVE TRIBUNAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	June 10, 2008
CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES Vs. TAMIL NADU ELECTRICITY BOARD	August 25, 2008
CHACKRAPANI Vs. STATE REP	November 26, 2008
CHAIRMAN Vs. T MURUGESAN	June 13, 2008
CHAIRMAN BAR COUNCIL OF TAMIL NADU HIGH COURT CAMPUS Vs. STATE OF TAMIL NADU	August 28, 2008
CHAIRMAN CHENNAI PORT TRUST Vs. PRESIDING OFFICER	September 25, 2008
CHAIRMAN TEACHERS' RECRUITMENT BOARD Vs. R MAHALAKSHMI	February 27, 2008
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. K O PARASURAMAN	August 20, 2008
CHAKRAVARTHY Vs. COMMISSIONER OF POLICE	August 21, 2008
CHAMPION PLASTICS (INDIA) PVT. LTD. Vs. COMMERCIAL TAX OFFICER	October 28, 2008
CHAND NARAIN LANGAR Vs. PUNJAB AND SINDH BANK	February 11, 2008
CHANDRA Vs. VENKATESAN	December 15, 2008
CHANDRAGIRI CONSTRUCTION COMPANY Vs. CHIEF ENGINEER P W D WATER RESOURCES ORGANIZATION	June 27, 2008
CHANDRAMMAL Vs. SSANKAR	July 2, 2008
CHANDRAN Vs. STATE	September 18, 2008
CHANDRAN Vs. MARIAPPAN	November 27, 2008
CHANDRAN UDAYAR Vs. KASIVEL	March 4, 2008
CHANDRASEKARAN Vs. R SARALA	September 23, 2008
CHANDRASEKARAN Vs. STATE	October 22, 2008
CHANDRASEKARAN Vs. DEVARAJ	November 5, 2008
CHANDRASEKARAN V RAMANATHAN ALIAS SURESH Vs. ALUR LALITHALAKSHMI VINAYA	August 25, 2008
CHELLADURAI Vs. ARAVIND	September 23, 2008
CHELLAM IYER Vs. J RANGANATH	August 29, 2008
CHELLAM IYER Vs. J RANGANATHAN	December 2, 2008
CHELLAMUTHU Vs. KUPPUSAMY GOUNDER	July 9, 2008
CHELLAN ALIAS VELAYUTHAM Vs. SASIDHARAN	December 2, 2008
CHELLAYYAN AND 3 OTHERS Vs. POOYANKUTTY NADAR AND 10 OTHERS	November 19, 2008
CHEMPLAST SANMAR LIMITED Vs. APPELLATE AUTHORITY	September 18, 2008
CHENDUR FORGINGS P LTD Vs. BHANDARI INTERSTATE CARRIERS	June 23, 2008
CHENNAI FRUIT COMMISSION AGENTS ASSOCIATION Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY THALAMUTHU NATARAJAN BUILDING	August 19, 2008
CHENNAI KANCHEEPURAM THIRUVALLUR DISTRICTS FILM Vs. DISTRICT REGISTRAR	June 23, 2008
CHENNAI PETROLEUM CORPORATION LIMITED Vs. SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY	July 14, 2008
CHENNIMALAI Vs. ALAGULAKSHMI	July 10, 2008
CHIDAMBARA KRISHNAN ALIAS DURAIAPPA ALIAS DURAI AND MAHARAJAN Vs. STATE	April 21, 2008
CHIDAMBARA PADAYACHI Vs. VELLAIYA PADAYACHI	July 4, 2008
CHIEF ADMINISTRATIVE OFFICER Vs. PRESIDING OFFICER	March 27, 2008
CHIEF ELECTRICAL INSPECTOR TO GOVERNMENT Vs. T MURUGESAN	February 6, 2008
CHIEF ENGINEER (CONSTRUCTION II), (GAUGE CONVERSION), SOUTHERN RAILWAY, EGMORE, CHENNAI Vs. NILAKANTAN AND SONS LTD., ENGINEERS AND BUILDERS, 47 LUZ AVENUE, MYLAPORE, CHENNAI	December 15, 2008
CHIEF ENGINEER HQ SOUTHERN RAILWAY OFFICE PERSONNEL Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	March 24, 2008
CHIEF ENGINEER/DISTRIBUTION Vs. VENKATALAKSHMI TEXTILES P LTD	December 10, 2008
CHIEF EXECUTIVE OFFICER DISTRICT PANCHAYAT OFFICE KARUR Vs. RENGADOSS	November 25, 2008
CHIEF GENERAL MANAGER MAINTENANCE SOUTHERN TELECOM REGION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL TAMIL NADU HIGH COURT BUILDINGS	October 29, 2008
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. S SUBRAMANI	July 15, 2008
CHIEF POST MASTER GENERAL Vs. K M ABDUL KHADER	April 2, 2008
CHIEF POSTMASTER GENERAL Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	January 29, 2008
CHIEF REGIONAL MANAGER AND DULY CONSTITUTED ATTORNEY Vs. D NAGARAJAN	November 21, 2008
CHINNA RAJA Vs. STATE OF TAMIL NADU	April 1, 2008
CHINNAMANI @ MURUGAN Vs. THE INSPECTOR OF POLICE, MANUR POLICE STATION, DISTT. TIRUNELVELI	January 30, 2008
CHINNAMMAL Vs. CHOKKANNA GOUNDER	October 23, 2008
CHINNAMMAL Vs. THIRU MUTHUSAMY	August 29, 2008
CHINNAPAZHAM Vs. STATE	March 25, 2008
CHINNAPILLAI AMMAL Vs. ARUMUGA GOUNDER	July 4, 2008
CHINNAPONNU Vs. MEENAKSHI	December 3, 2008
CHINNAPPAN Vs. VENUGOPAL	July 14, 2008
CHINNAPPAN ALIAS KARUPPUSAMY Vs. STATE	June 30, 2008
CHINNARAJ JOSEPH JAIKUMAR; GOVERNING COUNCIL OF AMERICAN COLLEGE; GOVERNING COUNCIL OF AMERICAN COLLEGE Vs. DIRECTOR OF COLLEGIATE EDUCATION	December 11, 2008
CHINNATHAMBI AND SATHEESH @ SATHEESHKUMAR Vs. STATE	July 20, 2008
CHINNIAN Vs. MUTHAYYAN ALIAS MUNIYANDI	October 20, 2008
CHINNU ALIAS CHINNUSAMY Vs. STATE	November 19, 2008
CHINNUSAMY Vs. APPU GOUNDER	November 4, 2008
CHINNUSAMY Vs. RATHINAVELU	November 13, 2008
CHITRA CONSTRUCTION PVT LTD Vs. S SUBRAMANYAN AND CO	March 28, 2008
CHITRAHAR TRADERS REP. BY ITS PARTNER, R. KRISHNAMURTHI AND NEYVELI LIGNITE CORPORATION LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES,	March 17, 2008
CHITTY BABU Vs. STATE OF TAMIL NADU	December 5, 2008
CHOKKALINGAM Vs. STATE	June 12, 2008
CHOKKAMMAL Vs. K BALRAJ	October 24, 2008
CHOLAN ROADWAYS CORPORATION LTD., KUMBAKONAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, MADRAS	September 29, 2008
CHOPARD BUILDERS (P) LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	June 11, 2008
CHRIST MATRIC HIGHER SECONDARY SCHOOL Vs. DISTRICT COLLECTOR	December 17, 2008
CHRISTY MAYBEL SWEETLIN Vs. S. M. YAHUB	December 19, 2008
CHROME LEATHER COMPANY LTD Vs. COLLECTOR KANCHEEPURAM DISTRICT	February 1, 2008
CIT Vs. VIGNESH KUMAR JEWELLERS	June 25, 2008
CIT Vs. SPECIALITY PAPER CO.	July 7, 2008
CIT Vs. APPASAMY REAL ESTATES LTD	June 11, 2008
CITY THEATRES PVT LTD Vs. SURESHKUMAR G NICHANI	July 7, 2008
CLASSIC STEEL Vs. SALES TAX OFFICER	October 15, 2008
CLASSIC STEEL Vs. SALES TAX OFFICER	December 15, 2008
CLASSIC THREAD MILLS P LTD Vs. STATE OF TAMIL NADU	November 10, 2008
COIMBATORE BAR ASSOCIATION A REGISTERED ASSOCIATION Vs. STATE OF TAMIL NADU	April 29, 2008
COIMBATORE PIONEER FERTILIZERS LTD Vs. UNION OF INDIA	July 25, 2008
COLGATE-PALMOLIVE INDIA LIMITED Vs. ANCHOR HEALTH AND BEAUTY CARE PRIVATE LTD	September 4, 2008
COLLECTOR THIRUVAIYARU TALUK Vs. S SWAMINATHAN	February 27, 2008
COLONEL RAJEEV MANNALI Vs. MINITARY SECRETARYÏ¿½S BRANCH INTEGRATED HEAD QUARTERS OF MINISTRY OF DEFENSE	July 4, 2008
COMMANDANT ORDNANCE DEPOT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	November 26, 2008
COMMERCIAL TAX OFFICER Vs. C P D COMPUTER PERIPHERAL DEVICES PRIVATE LIMITED	September 2, 2008
COMMISSIONER Vs. N KALAVATHY	June 10, 2008
COMMISSIONER Vs. VAIRAMUTHU DIED	April 25, 2008
COMMISSIONER Vs. S AGNES	October 31, 2008
COMMISSIONER COIMBATORE CORPORATION COIMBATORE Vs. A MICHAEL RAJ	January 9, 2008
COMMISSIONER FOR REVENUE ADMINISTRATION Vs. K BHARATHAN	February 27, 2008
COMMISSIONER H R AND C E Vs. VISALAKSHI SAMETHA	April 10, 2008
COMMISSIONER H R AND C E Vs. P S SETHURATHINAMMAL	January 29, 2008
COMMISSIONER H R AND C E A DEPARTMENT Vs. G VENKATACHALAPATHY	February 20, 2008
COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. N KRISHNAMOORTHY	February 11, 2008
COMMISSIONER H R AND C E ADMN DEPARTMENT NUNGAMBAKKAM HIGH ROAD Vs. LALITHANANDA SARASWATHI BAKTHA SAMAJAM	July 14, 2008
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT Vs. V JEGATHAMBAL	September 19, 2008
COMMISSIONER OF C EX , CHENNAI Vs. THIRUMALA ALLOYS CASTINGS (P) LTD	March 24, 2008
COMMISSIONER OF C EX , CHENNAI-II Vs. ARIHANT COMPUTERS PVT LTD	March 20, 2008
COMMISSIONER OF C EX , PONDICHERRY Vs. CESTAT	July 23, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BOC INDIA LTD	June 17, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. AUSTRALIAN FOODS LTD	September 23, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	July 10, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE AND GOLD	February 7, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE AND GOLD CONTROL	January 24, 2008
COMMISSIONER OF CENTRAL EXCISE BANGALORE-III COMMISSIONERATE BANGALORE Vs. SOUTH INDIA WIRE PRODUCTS PVT LTD	March 7, 2008
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL SOUTH REGIONAL	January 8, 2008
COMMISSIONER OF CENTRAL EXCISE PONDICHERRY COMMISSIONERATE Vs. SUNCO RUBBERS LTD	January 25, 2008
COMMISSIONER OF CUSTOMS Vs. ARISTO SPINNERS PVT. LTD	January 25, 2008
COMMISSIONER OF CUSTOMS Vs. VIRUDHUNAGAR TEXTILE MILLS LTD	January 25, 2008
COMMISSIONER OF CUSTOMS Vs. V KARUPPIAH	January 11, 2008
COMMISSIONER OF CUSTOMS Vs. CHOICE INTERNATIONAL	February 7, 2008
COMMISSIONER OF CUSTOMS Vs. SAI COPIERS	January 31, 2008
COMMISSIONER OF CUSTOMS Vs. A MOHAMMED	January 31, 2008
COMMISSIONER OF CUSTOMS Vs. EDHAYAM FROZEN FOODS	July 4, 2008
COMMISSIONER OF CUSTOMS Vs. CABLE CORPORATION OF INDIA LTD	June 19, 2008
COMMISSIONER OF CUSTOMS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	January 31, 2008
COMMISSIONER OF CUSTOMS (AIR), CHENNAI Vs. HIDES	February 28, 2008
COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI Vs. GANESH SHIPPING AGENCY	July 23, 2008
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. KANNAPIRAN STEEL RE-ROLLING MILLS	June 12, 2008
COMMISSIONER OF CUSTOMS EXPORTS Vs. BANGALORE MANO FILAMENT PVT LTD	December 18, 2008
COMMISSIONER OF CUSTOMS, TUTICORIN Vs. KAMAKSHI ENTERPRISES	April 30, 2008
COMMISSIONER OF CUSTOMS, TUTICORIN Vs. N K ENTERPRISES	January 8, 2008
COMMISSIONER OF GIFT TAX Vs. A. VAJJIRAM & BROS.	August 25, 2008
COMMISSIONER OF INCOME TAX Vs. AREVA T & D INDIA LTD.	August 6, 2008
COMMISSIONER OF INCOME TAX Vs. RPIL SIGNALLING SYSTEMS LTD.	September 26, 2008
COMMISSIONER OF INCOME TAX Vs. ADAR TEA PRODUCTS COMPANY CONOOR	December 23, 2008
COMMISSIONER OF INCOME TAX Vs. KOVILPATTI LAKSHMI ROLLER FLOUR MILLS LTD.	October 20, 2008
COMMISSIONER OF INCOME TAX Vs. KATTABOMMAN TRANSPORT CORPORATION LTD.	October 20, 2008
COMMISSIONER OF INCOME TAX Vs. MALLADI PROJECT MANAGEMENT (P) LTD.	September 24, 2008
COMMISSIONER OF INCOME TAX Vs. PENTAGON INDUSTRIES	April 2, 2008
COMMISSIONER OF INCOME TAX Vs. LOTUS ROOFINGS (P) LTD.	October 20, 2008
COMMISSIONER OF INCOME TAX Vs. G. CHANDRA	September 24, 2008
COMMISSIONER OF INCOME TAX Vs. STANDARD FIREWORKS (P) LTD.	June 9, 2008
COMMISSIONER OF INCOME TAX Vs. HOSPITAL SUPERINTENDENT, GOVERNMENT HEAD	July 7, 2008
COMMISSIONER OF INCOME TAX Vs. EXCEL FINANCE	July 8, 2008
COMMISSIONER OF INCOME TAX Vs. K THANGAMANI	December 5, 2008
COMMISSIONER OF INCOME TAX Vs. LATE N. KASI VISWANATHAN	July 16, 2008
COMMISSIONER OF INCOME TAX Vs. BALAJI TRADERS	December 18, 2008
COMMISSIONER OF INCOME TAX Vs. S. PADMANABHAN AND ORS.	August 25, 2008
COMMISSIONER OF INCOME TAX Vs. A M MOHAN BABU	July 7, 2008
COMMISSIONER OF INCOME TAX Vs. APPASAMY REAL ESTATES LIMITED	June 11, 2008
COMMISSIONER OF INCOME TAX Vs. RAJ FINLEASE LTD	June 9, 2008
COMMISSIONER OF INCOME TAX Vs. CARBURANDUM UNIVERSAL LIMITED	June 18, 2008
COMMISSIONER OF INCOME TAX Vs. K VENKATESAN	July 4, 2008
COMMISSIONER OF INCOME TAX Vs. R DHANABALAN	July 4, 2008
COMMISSIONER OF INCOME TAX Vs. ASWINI FISHERIES LIMITED	July 9, 2008
COMMISSIONER OF INCOME TAX Vs. INDBANK HOUSING LTD	July 8, 2008
COMMISSIONER OF INCOME TAX Vs. TEXCEL ENGINEERS PRIVATE LIMITED	July 9, 2008
COMMISSIONER OF INCOME TAX Vs. COROMANDEL ENGINEERING CO LTD	July 9, 2008
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LTD	June 30, 2008
COMMISSIONER OF INCOME TAX Vs. SOUTHERN GROUP IDNUSTRIES LIMITED	January 30, 2008
COMMISSIONER OF INCOME TAX Vs. M GANI AND CO	February 4, 2008
COMMISSIONER OF INCOME TAX Vs. A CHANDRAN	February 15, 2008
COMMISSIONER OF INCOME TAX Vs. CHENNAI PROPERTIES AND INVESTMENTS LTD	March 4, 2008
COMMISSIONER OF INCOME TAX Vs. WESTERN AGENCIES MADRAS P LTD	March 3, 2008
COMMISSIONER OF INCOME TAX Vs. M CHELLADURAI	February 25, 2008
COMMISSIONER OF INCOME TAX Vs. SWASAN CHEMICALS M PVT LTD	February 26, 2008
COMMISSIONER OF INCOME TAX Vs. SANDS POWER SWITCHGEAR LTD	March 17, 2008
COMMISSIONER OF INCOME TAX Vs. QATALYS SOFTWARE TECHNOLOGIES LTD	July 29, 2008
COMMISSIONER OF INCOME TAX Vs. IDEAL GARDEN COMPLEX PRIVATE LTD	August 19, 2008
COMMISSIONER OF INCOME TAX Vs. TAMILNADU ELECTRICITY BOARD	August 25, 2008
COMMISSIONER OF INCOME TAX Vs. ANNAMALAI FINANCE LTD	August 13, 2008
COMMISSIONER OF INCOME TAX Vs. NEXUS COMPUTER PVT LTD	August 18, 2008
COMMISSIONER OF INCOME TAX Vs. POOMPUHA SHIPPING CORPORATION	August 18, 2008
COMMISSIONER OF INCOME TAX Vs. F. PRAVEEN	August 12, 2008
COMMISSIONER OF INCOME TAX CHENNAI Vs. NARAYANA GURTUVIAH CHETTYS ESTATE AND CHARITIES	September 1, 2008
COMMISSIONER OF INCOME TAX CHENNAI Vs. A M MOHAN BABU	July 8, 2008
COMMISSIONER OF INCOME TAX CHENNAI Vs. SHOBA RAMALINGAM 827 POONAMALLEE HIGH ROAD KILPAUK	July 9, 2008
COMMISSIONER OF INCOME TAX CIRCLE IV Vs. POSHAK INDUSTRIES	October 26, 2008
COMMISSIONER OF INCOME TAX COIMBATORE Vs. CRAFTS MAN AUTOMATION PVT LTD	July 9, 2008
COMMISSIONER OF INCOME TAX I MADURAI Vs. INDUSTRIES LTD	November 21, 2008
COMMISSIONER OF INCOME TAX II Vs. RAMAKRISHNA MILLS CBE LTD	July 21, 2008
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. SARDARMAL KOTHARI	June 17, 2008
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. PRESIDENCY CLUB 51	July 21, 2008
COMMISSIONER OF INCOME TAX TAMIL NADU-I Vs. ASLHOK LEYLAND LIMITED	July 14, 2008
COMMISSIONER OF INCOME TAX THIRUCHIRAPPALLI Vs. S CHANDRASEKHARAN	July 4, 2008
COMMISSIONER OF INCOME TAX THIRUCHIRAPPALLI Vs. S RAJENDRAN	July 4, 2008
COMMISSIONER OF INCOME TAX-I Vs. BANNARI AMMAN SUGARS LIMITED	July 21, 2008
COMMISSIONER OF INCOME TAX-I Vs. FAL INDUSTRIES LTD	November 12, 2008
COMMISSIONER OF INCOME-TAX Vs. M GANI	February 4, 2008
COMMISSIONER OF INCOME-TAX Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPN LTD	February 4, 2008
COMMISSIONER OF INCOME-TAX Vs. PIONEER PRESS P. LTD.	November 21, 2008
COMMISSIONER OF INCOME-TAX Vs. P.K. GANESHWAR	November 24, 2008
COMMISSIONER OF INCOME-TAX Vs. TAMIL NADU ROAD DEVELOPMENT CO. LTD.	July 8, 2008
COMMISSIONER OF INCOME-TAX Vs. OMEGA FORWARDERS P. LTD.	June 18, 2008
COMMISSIONER OF INCOME-TAX Vs. S. NAINI	August 28, 2008
COMMISSIONER OF INCOME-TAX Vs. LUCAS INDIAN SERVICES LTD.	November 10, 2008
COMMISSIONER OF INCOME-TAX Vs. SANMAR CONSOLIDATIONS LTD.	March 4, 2008
COMMISSIONER OF INCOME-TAX Vs. D. RAJA ALIAS ILAYARAJA AND ILAYARAJA MULTINATIONAL	March 18, 2008
COMMISSIONER OF INCOME-TAX Vs. PRASAD PRODUCTIONS P. LTD.	March 24, 2008
COMMISSIONER OF INCOME-TAX Vs. DEIVAMALAR	June 9, 2008
COMMISSIONER OF INCOME-TAX Vs. TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION	November 17, 2008
COMMISSIONER OF INCOME-TAX Vs. APEX LABORATORIES P. LTD.	July 8, 2008
COMMISSIONER OF INCOME-TAX Vs. ZONAL OFFICER-V, CORPORATION OF CHENNAI	July 23, 2008
COMMISSIONER OF INCOME-TAX Vs. KOVAI MEDICAL CENTRE AND HOSPITALS LIMITED	October 21, 2008
COMMISSIONER OF INCOME-TAX Vs. R.K. EXPORTS	September 5, 2008
COMMISSIONER OF INCOME-TAX TAMIL NADU-I Vs. TUBE INVESTMENTS OF INDIA LTD	July 18, 2008
COMMISSIONER OF POLICE Vs. V P KALAIRAJAN	September 30, 2008
COMMISSIONER, H R AND C E ADMN DEPARTMENT AND THE DEPUTY COMMISSIONER, H R AND C E ADMN DEPARTMENT Vs. T AZHAGAPPAN, P GURUSAMY, NAGARAJAN AND B BHOOPATHY	April 30, 2008
COMMR OF CUS(IMPORTS), CHENNAI-I Vs. G M PENS INTERNATIONAL	July 22, 2008
COMMR TIRUCHIRAPALLI Vs. KOTHARI SUGARS & CHEMICALS LTD	July 24, 2008
COMPASS SHIPPING AND TRADING PRIVATE LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	August 29, 2008
COMPUTER GRAPHICS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE	August 6, 2008
CONCEPT AND DEVICES Vs. STATE OF TAMIL NADU	December 11, 2008
CONVENOR GOVERNMENT OF PONDICHERRY CENTRALISED ADMISSION Vs. S VELAYUDHAM	April 15, 2008
COONOOR CLUB Vs. COMMERCIAL TAX OFFICER	November 4, 2008
CORPORATION OF CHENNAI Vs. D KUPPAN	February 4, 2008
CORRESPONDENT INTER CHRISTIAN MISSION MIDDLE SCHOOL TUTICORIN DISTRICT Vs. D JAYAKUMAR PONNUDURAI	August 22, 2008
CORRESPONDENT NAZARETH CONVENT HIGH SCHOOL OOTACAMUND THE NILGIRIS Vs. NIRMALA SURESH	August 26, 2008
CORRESPONDENT SRI CHAKRAVARTHY INTERNATIONAL MATRICULATION ACADEMY Vs. GOVERNMENT OF INDIA	November 21, 2008
CORRESPONDENT, SRI CHAKRAVARTHY INTERNATIONAL MATRICULATION ACADEMY; PRESIDENT, CHAKRAVARTHY INTERNATIONAL MATRICULATION ACADEMY; CHAKRAVARTHY INTERNATIONAL MATRICULATION ACADEMY; MRS T J MANJULADEVI Vs. T J MANJULADEVI; STATE OF TAMILNADU; DIRECTOR OF SCHOOL EDUCATION; INSPECTOR OF MATRICULATION SCHOOLS; GOVERNMENT OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE AND ORS	November 21, 2008
COTTON CITY APPAREL EXPORTS Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 24, 2008
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. M VIJAYAN	July 22, 2008
CRYSTOPOR IMPEX Vs. UNION OF INDIA	August 26, 2008
CSI PRIMARY SCHOOL AT NONSUCH ESTATE Vs. DIRECTOR OF ELEMENTARY EDUCATION	August 8, 2008
D ANJALAM CHRISTUDAS Vs. GOVERNMENT OF TAMILNADU	December 4, 2008
D ANNADURAI Vs. SECRETARY TO GOVERNMENT	August 27, 2008
D ARAVINDAN Vs. SPECIAL COMMISSIONER	May 13, 2008
D ARUMUGA NADAR Vs. K MUTHULAKSHMI	October 23, 2008
D ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU	October 16, 2008
D BALARAMAN Vs. STATE OF TAMIL NADU	October 24, 2008
D BALASUBRAMANIAN SUPERVISOR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES PERAMBALUR PERAMBALUR DISTRICT	September 1, 2008
D BHUVANESWARI Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	September 26, 2008
D CHANDRAN Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU	February 8, 2008
D CHANDRASEKHARAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	June 19, 2008
D CHRISTAL JAYANTHI Vs. STATE OF TAMIL NADU	July 17, 2008
D DAYANITHI Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	August 13, 2008
D DEVARAJ ATHISAYARAJ Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE	December 17, 2008
D DHANASEKARAN Vs. CHAIRMAN	February 6, 2008
D DRAVIDASELVAN Vs. SUPERINTENDENT OF POLICE	July 30, 2008
D GANESAN Vs. SENIOR REGIONAL MANAGER	September 18, 2008
D GUNABUSHANAM Vs. TAMIL NADU ELECTRICITY BOARD	July 1, 2008
D H SARATH K KUMAR Vs. GOVERNMENT OF TAMIL NADU	April 30, 2008
D I J PANDIAN Vs. STATE OF TAMIL NADU	June 16, 2008
D JAHARA BEEVI Vs. STATE OF TAMIL NADU	November 6, 2008
D JAYANTHI Vs. COMMISSIONER OF POLICE GREATER CHENNAI	June 18, 2008
D KALYANI Vs. CHAIRMAN AND MANAGING DIRECTOR OF TAMILNADU	August 13, 2008
D KANCHANA DEVI Vs. D KALPANA RANI	April 10, 2008
D KANNAN Vs. CENTRAL BANK OF INDIA	June 30, 2008
D KARAL Vs. STATE OF TAMIL NADU	July 25, 2008
D LOGAMBAL @ RANI Vs. REGISTRAR (GENERAL), HIGH COURT AND PRINCIPAL DISTRICT JUDGE	September 5, 2008
D M KAVITHA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE	September 16, 2008
D M SEKAR Vs. SUPERINTENDENT OF POLICE	July 14, 2008
D MAHADEVAN Vs. DIRECTOR GENERAL OF POLICE	March 14, 2008
D MALLIKA Vs. PANNEER SELVAM	March 20, 2008
D MENAKA Vs. P DEVAKI	November 17, 2008
D MURALI Vs. ASSISTANT ENGINEER	September 16, 2008
D MURTHY Vs. MARUTHAMBAL	December 11, 2008
D MURUGASAMY Vs. COMMISSIONER OF TREASURIES	June 27, 2008
D MUTHIAH Vs. GOVERNMENT OF TAMILNADU	July 16, 2008
D NAGARAJAN Vs. CHIEF REGIONAL MANAGER	February 29, 2008
D NAGENDRAN Vs. V SEKAR	February 11, 2008
D NICHOLAS Vs. NAZZIMUDDIN I A S	February 11, 2008
D PACKIASAMU Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	October 14, 2008
D PADMINI Vs. REGISTRAR GENERAL HIGH COURT MADRAS	January 29, 2008
D PALANI Vs. DIRECTOR OF MUNICIPALITIES EZHILAGAM	June 26, 2008
D PANNER SELVAM Vs. CHIEF ENGINEER	June 27, 2008
D PARAMESWARI Vs. STATE OF TAMIL NADU	August 27, 2008
D PETER FRANCIS Vs. P S B EDUCATIONAL TRUST	November 6, 2008
D PICHANDI Vs. EXECUTIVE ENGINEER OANDM TAMIL NADU ELECTRICITY BOARD	October 24, 2008
D PRAKASAM Vs. STATE	April 3, 2008
D RAJAMMA Vs. DIRECTOR OF SOCIAL WELFARE CHEPAUK	February 5, 2008
D RAJENDRAN Vs. R DHANALAXMI	January 23, 2008
D RAMACHANDRAN Vs. SUB COLLECTOR	March 11, 2008
D RAMAGOPAL Vs. STATE	April 30, 2008
D RAMAMURTHY Vs. R SEKAR	April 29, 2008
D RAMANI Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH	October 14, 2008
D RANI Vs. JOINUS INTERIORS AND CONSTRUCTION LTD	November 19, 2008
D S KANAGARATHINAM Vs. DAMODARAN	December 15, 2008
D S MARIAPPAN Vs. N MANOHARAN	December 22, 2008
D S VELYAUDHAM Vs. COMMISSIONER OF POLICE (L AND O) AND ORS	January 21, 2008
D SABAPATHY ALIAS SABA KAILAS Vs. STATE OF TAMIL NADU	April 9, 2008
D SARASWATHI Vs. MANICKAM ARUMUGAM	September 22, 2008
D SELVAM Vs. BAR COUNCIL OF TAMIL NADU AND PONDICHERRY	July 13, 2008
D SELVARAJ Vs. STATE	February 15, 2008
D SENDILKUMAR Vs. M SADASIVAM	March 19, 2008
D SHANTHI Vs. MANAGING DIRECTOR STATE TRANSPORT CORP LTD	December 4, 2008
D SOUNDARRAJAN Vs. PRESIDING OFFICER	December 1, 2008
D SRINIVASAN Vs. SECRETARY HOME PRISONS GOVERNMENT	June 19, 2008
D SUBRAMANIAN Vs. COLLECTOR VELLORE DISTRICT	October 24, 2008
D SURESH KUMAR Vs. CHIEF EXECUTIVE OFFICER CHENNAI	March 13, 2008
D THENMOZHI Vs. STATE OF TAMIL NADU	September 12, 2008
D V NARAYANA SAH Vs. A G NAGAMMAL BAI	September 26, 2008
D VASUDEVAN Vs. DISTRICT COLLECTOR-CUM-INSPECTOR OF PANCHAYAT	May 13, 2008
D VIJAYARANGAN Vs. SECRETARY SALES TAX APPELLATE TRIBUNAL ADDL BENCH	November 17, 2008
D. MARIMUTHU Vs. S. CHANDRASEKARAN	December 16, 2008
DAILAH ALBARAKA INLAND LIMITED Vs. PENTASOFT TECHNOLOGIES LIMITED	December 16, 2008
DAISEY Vs. STATE OF TAMIL NADU	February 6, 2008
DAKSHINA MARA NADAR SANGAM TIRUNELVELI Vs. SECRETARY TO	August 12, 2008
DAKSHINA MOORTHY Vs. SUPERINTENDENT OF POLICE	November 4, 2008
DALMIA CEMENT Vs. REGIONAL PROVIDENT	September 8, 2008
DASARATHAN Vs. STATE	February 25, 2008
DASI GOPI Vs. STATE	December 17, 2008
DAYANAND P SESHAN Vs. M DHANASEKARAN	September 9, 2008
DECCAN FINANCE LTD Vs. REGIONAL TRANSPORT OFFICER SALEM	March 28, 2008
DEEN DAYAL MEDICAL AND EDUCATION TRUST Vs. HOUSING AND ARBAN DEVLOPMENT CORPORATION LTD	July 22, 2008
DEITY OF KOOTHANDAKOIL PETHADHAMPATTI VILLAGE Vs. COLLECTOR OF DHARMAPURI DISTRICT	December 22, 2008
DEIVANAI AMMAL Vs. KUMARAYEE AMMAL	October 24, 2008
DENNISON PAULRAJ Vs. MAYAWINOLA	April 2, 2008
DEPUTY CHIEF MECHANICAL ENGINEER PERSONNEL BRANCH GOLDEN ROCK WORKSHOP SOUTHERN RAILWAY Vs. G ANNIE CHRISTY	November 6, 2008
DEPUTY COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. V P PRITHVIRAJ	February 20, 2008
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASVINI FISHERIES (P) LTD.	June 16, 2008
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE Vs. OFFICIAL LIQUIDATOR HIGH COURT	June 11, 2008
DEPUTY INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE SOUTHERN ZONE Vs. S AMBIGAPATHY	November 21, 2008
DEPUTY INSPECTOR GENERAL OF POLICE Vs. P SHANMUGASUNDARAM	August 14, 2008
DEVARAJ Vs. STATE	April 8, 2008
DEVATHAL Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	December 4, 2008
DEVI Vs. STATE	June 18, 2008
DEVI CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE	October 15, 2008
DEVIKA RANI Vs. V SRIDHARAN	June 20, 2008
DHANABAL Vs. STATE	January 4, 2008
DHANALAKSHMI Vs. K LOGANATHAN	July 31, 2008
DHANALAKSHMI FINANCIERS Vs. SOUNDARAMMAL	September 8, 2008
DHANALAKSHMI MILLS WORKERS AND STAFF UNION Vs. DHANALAKSHMI MILLS LIMITED	September 24, 2008
DHANAM Vs. SANKARAMMAL	April 28, 2008
DHANAPACKIAM Vs. STATE OF TAMILNADU	January 3, 2008
DHANAPACKIAM Vs. DISTRICT REVENUE OFFICER	January 3, 2008
DHANAPAL Vs. STATE	October 31, 2008
DHANAPAL Vs. STATE	July 23, 2008
DHANASEKAR ALIAS ATTUMAVOO Vs. STATE	November 12, 2008
DHANASEKARAN Vs. A R C SCHOOL BOARD	December 3, 2008
DHANASEKARAN Vs. SECRETARY TO GOVERNMENT	June 30, 2008
DHANDAPANI Vs. STATE OF TAMIL NADU	April 30, 2008
DHANUS TECHNOLOGIES LTD Vs. INSPECTOR OF POLICE CBI ACB	March 17, 2008
DHARMALINGAM Vs. STATE	April 1, 2008
DHARMALINGAM Vs. SPECIAL TAHSILDAR LAND ACQUISITION	January 25, 2008
DHARMALINGAM Vs. SENTHILKUMAR	March 31, 2008
DHARMAR PANDIAN Vs. BALASUBRAMANIAN	January 11, 2008
DHARMENDRA BAFNA Vs. KISHAN LAL	March 13, 2008
DHARUMIAH ALIAS DHARUMAIYAN Vs. STATE	January 8, 2008
DHAVAMANI Vs. STATE	December 18, 2008
DINAMALAR Vs. SUN T V LIMITED	September 25, 2008
DINDIGUL PETTAI SATHANGUDI SHATRIYA NADAR URAVINMURAI THROUGH ITS SECRETARY AND THIRUMANGALAM PANDIAR KULA SHATRIYA NADAR URAVINMURAI THROUGH ITS MUTHALMURAIKARAR Vs. SELVARAJ SUNDAR AND ABRAHAM	December 17, 2008
DIOCESE OF TIRUNELVELI C S I Vs. CHURCH OF SOUTH INDIA	August 18, 2008
DIRECTOR EMPLOYMENT AND TRAINING CHEPAUK Vs. J UMASHANKAR	August 20, 2008
DIRECTOR GANDHIGRAM INSTITUTE OF RURAL HEALTH Vs. G POONGAVANAM	September 29, 2008
DIRECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE Vs. P M RAMALINGAM	January 4, 2008
DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY MADRAS Vs. K SEKAR	April 15, 2008
DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD Vs. S DURAIRAJ	January 7, 2008
DIRECTOR OF INDUSTRIES AND COMMERCE Vs. P N KUMAR	November 24, 2008
DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES Vs. D SHANTHI	April 22, 2008
DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE Vs. S MARUDHANAYAGAM	August 26, 2008
DIRECTOR OF SCHOOL EDUCATION Vs. N NADUSAMY	July 22, 2008
DIRECTOR OF SCHOOL EDUCATION Vs. S SHANMUGAM	April 3, 2008
DIRECTOR OF SCHOOL EDUCATION Vs. MUSLIM	April 29, 2008
DIRECTOR OF SCHOOL EDUCATION Vs. S JAMBU KUMARAN	November 13, 2008
DIRECTOR OF SERICULTURE Vs. RAJA	April 29, 2008
DIRECTOR OF SERICULTURE Vs. S PANNEERSELVAM	July 18, 2008
DIRECTOR OF TECHNICAL EDUCATION Vs. ADDITIONAL DIRECTOR OF TECHNICAL EDUCATION	June 25, 2008
DIRECTOR VECTOR CONTROL RESEARCH CENTRE MEDICAL COMPLEX Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	August 22, 2008
DISTRICT COLLECTOR Vs. VM VEERAPANDIAN	April 29, 2008
DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYAT VILLUPURAM Vs. S SENTHAMIZH SELVI	November 6, 2008
DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT Vs. JAYASEELAN	January 7, 2008
DISTRICT ELEMENTARY EDUCATIONAL OFFICER Vs. S RACHEL	April 3, 2008
DISTRICT FOREST OFFICER Vs. GUPTA ENTERPRISES	January 30, 2008
DITTAKAVI ANANTHA PADMANABHAMOORTHY Vs. TAMIL NADU POLICE HOUSING CORPORATION LIMITED	July 22, 2008
DIVISIONAL MANAGER Vs. S V MANI	July 22, 2008
DIVISIONAL MANAGER Vs. VINAYAGA MOORTHI	July 18, 2008
DIVISIONAL MANAGER Vs. CHANDRASEKARAN	January 4, 2008
DIVISIONAL MANAGER Vs. MEHERUNNISA	June 9, 2008
DIVISIONAL MANAGER NEW INDIA ASSURANCE Vs. SUNDARAM	July 30, 2008
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. T CHELLADURAI	July 14, 2008
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. S SOWKATH ALI	December 22, 2008
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. S THANGAVEL; EASWARI AND A LAKSHMANAN	January 3, 2008
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. SELVI, KAUSALYA	December 4, 2008
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. MARIAMMAL; RASUPILLAI AND; THE CORRESPONDENT, NEHRU MATRICULATION SCHOOL	December 12, 2008
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. MURUGAN AND S PIRAMUTHU	January 2, 2008
DIVYA J DOLIA Vs. SECRETARY GOVERNMENT OF TAMIL NADU	October 13, 2008
DR A MANONMANI DURAIPANDIAN THE CHAIRMAN, THIRUPPUVANAM PANCHAYAT UNION Vs. DISTRICT COLLECTOR; ASSISTANT DIRECTOR OF PANCHAYAT; REVENUE DIVISIONAL OFFICER AND THE COMMISSIONER, THIRUPPUVANAM PANCHAYAT UNION	September 17, 2008
DR P V G PATRUDU Vs. C P RAMANATHAN	April 29, 2008
DR S CHING CHYANG CHING Vs. REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL AND THE DIRECTOR OF ELEMENTARY EDUCATION	April 22, 2008
DR. CHRISTOPHER ASIR, BISHOP OF CHURCH OF SOUTH INDIA, MADURAI AND RAMNAD DIOCESE, EAST VELI STREET, MADURAI Vs. THE REVENUE DIVISIONAL OFFICER, MADURAI AND 10 OTHERS	July 25, 2008
DURAI ALIAS DURAI MURUGAN Vs. STATE	March 1, 2008
DURAI ALIAS LOGANATHAN Vs. STATE	March 17, 2008
DURAI CHELLAMUTHU Vs. CHAIRMAN TAMIL NADU HOUSING BOARD	February 11, 2008
DURAICHANDRAN Vs. STATE	November 7, 2008
DURAISAMY Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD	February 25, 2008
DURAISAMY Vs. MASILAMANI	June 27, 2008
DURAISAMY AND MURUGESAN Vs. SUBBARAYA REDDY	October 23, 2008
DURAISAMY S Vs. MANAGING DIRECTOR ANGLO FRENCH TEXTILES	June 27, 2008
DYNASTY DEVELOPERS PRIVATE LIMITED Vs. JUMBO WORLD HOLDINGS LIMITED	January 10, 2008
DYNAVISION LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL	April 9, 2008
E BALU Vs. SPECIAL TAHSILDAR LAND ACQUISITION	March 1, 2008
E BALU Vs. SPECIAL TAHSILDAR SALEM	March 5, 2008
E DURAI Vs. SUPERINTENDENT OF POLICE THIRUVALLUR THIRUVALLUR DISTRICT	March 26, 2008
E JEYANTHI Vs. DIRECTOR OF TOWN PANCHAYAT	June 11, 2008
E JOSEPH Vs. TAMIL NADU ELECTRICITY BOARD	October 30, 2008
E KUMAR Vs. P JOTHI	March 6, 2008
E KUMAR ALIAS VEMBADIAN Vs. STATE	April 16, 2008
E M KANNAPPAN Vs. G SYAMALA	August 26, 2008
E MADHAVAN NAIR Vs. THE DEPUTY COMMISSIONER, ADMINISTRATION, H R AND C E AND ORS	December 19, 2008
E MURALIDHARAN Vs. VENKATARAMAN	September 25, 2008
E MURALIDHARAN Vs. UNION OF INDIA	September 22, 2008
E MURALIDHARAN Vs. UNION OF INDIA	November 28, 2008
E MURALIDHARAN Vs. UNION OF INDIA	December 23, 2008
E MUTHU KALA Vs. STATE OF TAMIL NADU	September 8, 2008
E NAGASUBRAMANIAM Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT	October 24, 2008
E P PERUMAL Vs. STATE OF TAMIL NADU	February 27, 2008
E PONNUSAMY Vs. STATE OF TAMIL NADU	June 18, 2008
E RAJA Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY	August 7, 2008
E RAJESWARI Vs. C ARUMUGAM	January 31, 2008
E RAJMOHAN Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS	July 1, 2008
E SANJEEVI Vs. STATE OF TAMIL NADU	June 9, 2008
E SARASWATHI Vs. COMMISSIONER CORPORATION OF CHENNAI	February 7, 2008
E SAYED ALI Vs. UNION OF INDIA	October 24, 2008
E SHEELA Vs. SECRETARY SELECTION COMMITTEE COMMISSIONERATE OF INDIAN MEDICINE AND HOMEOPATHY ARIGNAR ANNA GOVT HOSPITAL OF INDIAN MEDICINE CAMPUS	September 24, 2008
E SRINIVASARAGHAVAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD	April 17, 2008
E SURESH Vs. INSPECTOR OF POLICE	May 13, 2008
E TAMILMANI Vs. STATE OF TAMIL NADU	April 17, 2008
E UMASHANKAR Vs. STATION HOUSE OFFICER REDDIARPALAYAM POLICE STATION PUDUCHERRY	December 2, 2008
E VALSARAJ HONORARY PRESIDENT MAHE CO-OPERATIVE CENTRE Vs. V SUDHAKARAN	April 28, 2008
E VELAMMAL Vs. DIRECTOR OF SCHOOL EDUCATION	June 24, 2008
E VELUSAMI Vs. SPECIAL TAHSILDAR L A	November 5, 2008
E.R. SATHISKUMAR Vs. K.S. KRISHNAMOORTHY	June 27, 2008
EARTH MINERALS RESOURCES P LTD Vs. GOVERNMENT OF INDIA	August 12, 2008
EAST COAST HOSPITALS LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS GROUP 5B OFFICE OF THE COMMISSIONER OF CUSTOMS CUSTOM HOUSE 1	July 29, 2008
EAST COAST STEEL LTD Vs. OWNERS AND	July 18, 2008
EASTERN ELECTRICS Vs. STATE OF TAMIL NADU	December 1, 2008
EASTERN ELECTRICS Vs. STATE OF TAMIL NADU	December 5, 2008
EASY WELD ELECTRODES P LTD Vs. RECOVERY OFFICER EMPLOYMENT INSURANCE CORPORATION	February 1, 2008
EBENEZER TEACHER TRAINING INSTITUTE Vs. STATE OF TAMIL NADU	January 11, 2008
ECONOMIST COMMUNICATIONS LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY	March 26, 2008
EID PARRY INDIA LTD Vs. M N PADMANABHAN	June 26, 2008
EKANATHASAMIDURAI Vs. PERIYASAMIDURAI PATCHALA NAINAR	June 1, 2008
EKANATHASAMIDURAI Vs. PERIYASAMIDURAI PATCHALA NAINAR	February 29, 2008
ELANGOVAN Vs. STATE OF TAMIL NADU	September 12, 2008
ELAVARASI Vs. IYYANAR	October 17, 2008
ELEPHANT G RAJENDRAN Vs. DISTRICT COLLECTOR OOTY	January 31, 2008
ELUGUNDAN Vs. STATE	June 16, 2008
ELUMALAI Vs. STATE	June 9, 2008
ELUMALAI Vs. STATE	March 7, 2008
ELUMALAI Vs. STATE OF TAMIL NADU	March 6, 2008
ELUMALAI Vs. STATE	December 2, 2008
ELUMALAI NAICKER Vs. KANCHANAMALA	August 11, 2008
EMBASSY HOTELSP LTD Vs. BENJAMIN PROPRIETOR	March 11, 2008
EMIRATES FINANCE P LTD Vs. V HARIKRISHNAN	February 7, 2008
EMMIMA Vs. PUELA	July 28, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAGHAVENRA THEATRE	October 29, 2008
ENNORE PORT LIMITED Vs. HCC	August 1, 2008
ER U R SRIRANGARAJAN Vs. CHAIRMAN DEALER SELECTION COMMITTEE	October 22, 2008
ERA GANESAN Vs. K JAYARAMAN	June 12, 2008
ERONIMUS Vs. SUPERINTENDENT OF POLICE	June 11, 2008
ERUDHAYARAJ ALIAS MACKACHOLAM Vs. STATE	October 31, 2008
ESES COMBINES ENGINEERING PRIVATE LIMITED Vs. RAJENDRAN CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD	September 23, 2008
ESWARA GOUNDER Vs. K P THANGAMANI	July 1, 2008
ESWARAN Vs. REVENUE DIVISIONAL OFFICER GOBICHETTIPALAYAM	September 1, 2008
ESWARAN Vs. THANGAVEL MAISTRY	December 16, 2008
ESWARI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	June 25, 2008
ETHIRAJ Vs. STATE	December 5, 2008
EVERGREEN MOVIE INTERNATIONAL Vs. BALA FILM DIRECTOR	July 14, 2008
EVVA MEMORIAL TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION	January 23, 2008
EXCLUSIVE MARINE INC Vs. BOARD OF TRUSTEES OF PORT OF CHENNAI	April 21, 2008
EXECUTIVE ENGINEER Vs. K.S.D. RAJENDRAN	January 28, 2008
EXECUTIVE ENGINEER Vs. M SAKTHIVEL	October 31, 2008
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. GIRIJA JANARTHANAN	November 25, 2008
EXECUTIVE ENGINEER DISTRIBUTION TAMIL NADU ELECTRICITY BOARD Vs. S J GAYAS	February 5, 2008
EXECUTIVE OFFICER Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES	February 12, 2008
EZHILARASI Vs. INSPECTOR GENERAL OF REGISTRATION	November 5, 2008
F ISMAIL PILLAI ANNAVI Vs. STATE OF TAMIL NADU	November 4, 2008
F SHEIK HUSSAIN Vs. FARIDHA BANU	July 4, 2008
FAIRMONT HOTEL PRIVATE LIMITED Vs. ASSISTANT GENERAL MANAGER MID CORPORATE GROUP STATE BANK OF INDIA CHENNAI	April 10, 2008
FALCON TYRES LIMITED Vs. TVS SRICHAKARA TYRES LIMITED	April 29, 2008
FARHANA SAIT Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 21, 2008
FARM TEA ESTATE SYNDICATE Vs. TAMIL NADU TEA PLANTATIONS LTD	October 23, 2008
FAROUK IRANI Vs. REGISTRAR OF COMPANIES	July 1, 2008
FASHION SUITING AND SHIRTINGS Vs. A KRISHNAMURTHY	January 5, 2008
FATHIMA MAJEED Vs. SUBHAPRATHA RAVIKUMAR	July 1, 2008
FATHIMA SAW MILL Vs. B G AND SONS	July 10, 2008
FATHIMA SUDHA alias ESAKI SUDHA Vs. DISTRICT COLLECTOR	April 8, 2008
FATHIMATHU ZOHRA Vs. STATE OF TAMIL NADU	September 25, 2008
FEDERATION OF CHENNAI SUBURBAN SOUTH WELFARE ASSOCIATION Vs. MUSLIM CULTURAL ASSOCIATION	June 10, 2008
FEDERATION OF K K NAGAR Vs. STATE OF TAMIL NADU	February 25, 2008
FERNHILL PALACE Vs. J K CONSTRUCTIONS	August 29, 2008
FIBRO FLEX INDIA PRIVATE LIMITED Vs. SEVEN HILLS REAL ESTATE	April 29, 2008
FIFTH PILLAR INDIA Vs. SECRETARY DEPARTMENT OF REVENUE	November 11, 2008
FIRST LEASING COMPANY OF INDIA LTD Vs. NANDAKUMAR VICE PRESIDENT RISK MANAGEMENT CITI BANK NA	April 15, 2008
FOOD CORPORATION OF INDIA Vs. S NAYAGAM	April 15, 2008
FOOD CORPORATION OF INDIA LTD Vs. S SELVARAJ	January 30, 2008
FOOD WORLD SUPERMARKETS LTD Vs. S SUBRAMANIAN	September 18, 2008
FORWARD LEATHER COMPANY Vs. INSPECTOR GENERAL OF REGISTRATION	December 22, 2008
FOUNDATION OF FAIR PRACTICES IN PROPERTY DEVELOPMENT (FAIRPRO) Vs. STATE OF TAMIL NADU	January 5, 2008
FUAAD MUSVEE Vs. M SHUAIB MUSVEE	March 6, 2008
G A PONNUSAMY Vs. N SANTHANAM	January 31, 2008
G ALEX BENZIGER Vs. TAMIL NADU CATHOLIC BISHOPS	November 3, 2008
G ANAND Vs. STATE OF TAMIL NADU	March 27, 2008
G ANANDAN Vs. COMMISSIONER	September 26, 2008
G AROCKIASAMY Vs. C MARIARAJ	October 23, 2008
G AROKIYA MARIE Vs. SUPERINTENDENT OF POLICE	February 1, 2008
G ATHIYAMAN Vs. DISTRICT REGISTRAR-CUM-SOCIETIES REGISTRAR	December 22, 2008
G BABU Vs. PERUNDEVI	June 30, 2008
G BALAJI Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPN LTD	July 24, 2008
G BALASUBRAMANIAN Vs. JAYASHREE RAJAGOPALAN	September 11, 2008
G BASKARAN Vs. S MOHAMMED ALI JINNAH	February 28, 2008
G BHEEMEN Vs. DIRECTOR OF SCHOOL EDUCATION	June 24, 2008
G BHOOPALAN Vs. D I G OF POLICE	May 13, 2008
G CHALA Vs. DIRECTOR OF PRIMARY SCHOOL EDUCATION	February 12, 2008
G CHITA Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION	October 31, 2008
G DEIVASIGAMANI Vs. METROPOLITAN TRANSPORT CORPORATION LTD	January 9, 2008
G DURAIKKAN Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT	June 25, 2008
G ELANGOVAN Vs. DIRECTOR OF MEDICAL EDUCATION	November 12, 2008
G ELUMALAI Vs. G VENKATESAN	October 24, 2008
G GANESAN Vs. JOINT COMMISSIONER OF POLICE	June 24, 2008
G GANGADURAI Vs. STATE OF TAMILNADU	September 25, 2008
G GAYATHRI Vs. K RAMESH	April 30, 2008
G GIRIJA Vs. ASSISTANT DIRECTOR	June 18, 2008
G GOKULAKRISHNAN Vs. DIRECTOR OF SCHOOL EDUCATION	February 6, 2008
G HARESH CHAND Vs. GEE GEE GRANITES LIMITED	August 28, 2008
G JAYAKUMAR Vs. UNION OF INDIA	January 9, 2008
G JAYANTHI Vs. STATE OF TAMIL NADU	July 18, 2008
G JAYARAMAN Vs. SECRETARY TO GOVERNMENT	October 24, 2008
G K AMARANATHAN Vs. SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT	January 3, 2008
G K GOVINDARAJULU Vs. R ALAMELU	July 16, 2008
G K PALANI GOUNDER ALIAS MANI Vs. KANAKAMBAL	August 18, 2008
G K RAMAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	June 25, 2008
G K SAMPATH Vs. A M SELVAM	February 14, 2008
G K STEELS COIMBATORE LTD Vs. COMMISSIONER OF CENTRAL EXCISE	November 20, 2008
G KANCHANA Vs. S GANESAN	September 10, 2008
G KARTHIK Vs. SURESH	September 9, 2008
G KATHIRVEL Vs. SUPERINTENDENT OF POLICE	December 19, 2008
G KRISHNAMURTHY Vs. VICE CHANCELLOR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY	December 15, 2008
G KUMA Vs. SYED GULAM HUSSAIN	January 10, 2008
G KUMAR Vs. STATE OF TAMIL NADU	June 16, 2008
G LAKSHMI Vs. STATE OF TAMIL NADU	April 10, 2008
G LAKSHMI Vs. DEPUTY REGISTRAR	December 8, 2008
G LAKSHMI AMMAL Vs. DISTRICT COLLECTOR	December 3, 2008
G M RAJENDRAN Vs. JOINT REGISTRAR HOUSING DIVISION	December 4, 2008
G MANI Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES	July 7, 2008
G MANIKANDAN Vs. UNION OF INDIA	August 28, 2008
G MANIKKAM Vs. SECRETARY TO GOVERNMENT	July 2, 2008
G MANIMEKALAI Vs. REVENUE DIVISIONAL OFFICER DHARMAPURI	February 13, 2008
G MANOHARAN Vs. A RAJESWARI	December 17, 2008
G MARIMUTHU Vs. SECRETARY TO GOVERNMENT	January 9, 2008
G MEENA Vs. COMMISSIONER OF POLICE	December 8, 2008
G MEENALOCHANI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	July 14, 2008
G MOORTHY Vs. INSPECTOR OF POLICE	August 14, 2008
G MURUGAN Vs. CHOLAMNDALAM INVESTMENT FINANCE COMPANY LIMITED	July 18, 2008
G MUTHU Vs. CHANDRABOSS	February 11, 2008
G NAGAMMAL Vs. BLOCK DEVELOPMENT OFFICER	June 11, 2008
G NAGAPPAN Vs. B KALAICHELVAM	July 9, 2008
G NAGARAJAN S/O GANESAN Vs. SECRETARY TO GOVERNMENT HOME SC DEPT	October 21, 2008
G NAGOOR Vs. MANAGEMENT OF MODERN FOOD INDUSTRIES INDIA LTD	August 27, 2008
G NATARAJAN Vs. G SUBRAMNIAN	March 18, 2008
G NEELAMMAL GOVINDARAJ Vs. STATE OF TAMIL NADU	July 21, 2008
G NITHYANANDHAN Vs. GOVERNMENT OF TAMILNADU	September 24, 2008
G P RAJENDRAN Vs. M VALARMATHI	November 28, 2008
G P VENKATESA MUDALIAR Vs. COMMISSIONER CORPORATION OF CHENNAI	March 7, 2008
G PADMANABHAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	January 29, 2008
G PANDITHURAI Vs. SPECIAL OFFICER AGRICULTURAL COOP BANK ARIYALUR DISTRICT	June 27, 2008
G PANNERSELVAM Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES DHARMAPURI CIRCLE DHARMAPURI	October 20, 2008
G PARIMELAZHAGAN Vs. STATE OF TAMIL NADU	August 11, 2008
G PRAVINA Vs. REGISTRAR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY	November 10, 2008
G R KALYANI Vs. SALEM SRI RAMAVILAS CHIT CO PVT LTD	June 18, 2008
G R RAGUNATHAN Vs. DIRECTOR OF TOWN	February 29, 2008
G RAJ KUMAR Vs. STATE	July 1, 2008
G RAJAGOPAL Vs. GOVERNMENT OF TAMILNADU	June 30, 2008
G RAJAGOPAL Vs. SUPERINTENDING ENGINEER	March 14, 2008
G RAJENDRAN Vs. STATE OF TAMIL NADU	February 26, 2008
G RAJESWARAN Vs. KUPPAMMAL	October 29, 2008
G RAMAKRISHNAN Vs. SUPERINTENDENT OF POLICE	June 27, 2008
G RAMALINGAM S/O GANGACHALAM, PRESIDENT, IVANUR VILLAGE PANCHAYAT Vs. ELECTION COMMISSION OF INDIA, REP BY ITS CHIEF ELECTION COMMISSIONER; SECRETARY TO GOVERNMENT, TAMIL NADU LEGISLATIVE ASSEMBLY DEPARTMENT AND THIRU K SELVAM	December 17, 2008
G RANGANATHAN Vs. STATE OF TAMIL NADU	November 18, 2008
G RAVI Vs. STATE OF TAMIL NADU	April 29, 2008
G RAVICHANDRAN Vs. G RAMALINGAM	July 22, 2008
G REGHUVARAN Vs. STATE OF TAMIL NADU	April 8, 2008
G S LOGANATHAN Vs. CENTRAL BANK OF INDIA KASTHURBA NAGAR ADYAR-20	July 31, 2008
G S RAJENDRAN Vs. DIRECTOR OF ELEMENTARY	January 21, 2008
G SELVAMOORTHY Vs. B GAJARAJ	February 22, 2008
G SELVARAJ Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	July 4, 2008
G SENTHILVEL Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	July 29, 2008
G SETHURAMAN Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	August 28, 2008
G SILAMBUSELVI Vs. PRESIDENT/SPECIAL OFFICER THE KALLAKURICHI CO-OPERATIVE SUGAR MILLS	November 4, 2008
G SIVAKUMAR Vs. FOOD INSPECTOR CITY MUNICIPAL CORPORATION OF COIMBATORE	December 19, 2008
G SIVALINGAM Vs. STATE	March 27, 2008
G SOUNDARARAJAN Vs. K VIJAYAKUMAR	June 12, 2008
G SUBBARAJ Vs. S RAMACHANDRAN	April 16, 2008
G SUBRAMANI Vs. COLLECTOR	January 10, 2008
G SUGUMARAN Vs. GOVERNMENT OF PUDUCHERRY	July 15, 2008
G SUNDAR RAJ Vs. REGIONAL TRANSPORT AUTHORITY AND SECRETARY	December 23, 2008
G SURESH BABU Vs. COMMISSIONER OF POLICE	May 6, 2008
G THIRUPATHY Vs. SECRETARY TAMIL NADU ELECTRICITY BOARD	December 16, 2008
G V FILMS LIMITED Vs. S PRIYADARSHAN	August 19, 2008
G V INDUMATHI Vs. R SASIKUMARI	October 14, 2008
G V KRISHNA SETTY Vs. GOVERNMENT OF TAMIL NADU	August 11, 2008
G V KRISHNA SETTY Vs. GOVERNMENT OF TAMIL NADU,	August 8, 2008
G VADIVEL Vs. ASSISTANT ENGINEER	May 14, 2008
G VASANTHA Vs. UNDER SECRETARY TAMILNADU PUBLIC SERVICE COMMISSION	July 18, 2008
G VENKATESAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	August 21, 2008
G VENKATESAN Vs. DISTRICT COLLECTOR	September 12, 2008
G VISHVA BAHARATHI Vs. DISTRICT COLLECTOR MADURAI &	June 9, 2008
G. BALASUBRAMANIAN Vs. THE INSPECTOR OF POLICE, MEENBURITTY POLICE STATION, PERAMBALUR DISTRICT, CRIME NO. 220/22007	February 5, 2008
G. RAJADURAI Vs. M. BOSE	June 17, 2008
G. SELVIN Vs. UCHIMALAI	June 23, 2008
G. SHANTHI Vs. THE SPECIAL DISTRICT COLLECTOR	October 21, 2008
G.V. FILMS LTD. Vs. STATE	December 4, 2008
GAIN-N-NATURE FOOD PRODUCTS Vs. GALAXY AMAZE KINGDOM LTD	March 27, 2008
GAJENDRAN Vs. VASANTHA BAI	July 16, 2008
GAJENDRAN Vs. STATE THROUGH INSPECTOR OF POLICE CIVIL	October 30, 2008
GAMMON INDIA LTD Vs. SANKARANARAYANA CONSTRUCTION BANGALORE PVT LTD	September 11, 2008
GANAPATHY THEVAR Vs. SHANMUGA THEVAR	January 25, 2008
GANDHI Vs. SAKTHIVEL AND OTHERS	November 21, 2008
GANDHI Vs. SAKTHIVEL	November 24, 2008
GANESA PILLAI Vs. ANJAPPAN	February 18, 2008
GANESAN Vs. HOME SECRETARY	February 25, 2008
GANESAN Vs. P P CHINNAPPA	April 22, 2008
GANESAN Vs. R NACHI	June 17, 2008
GANESAN Vs. PALANISAMY	October 20, 2008
GANESAN Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE	December 18, 2008
GANESAN Vs. G PUSHPAM	April 22, 2008
GANESAN Vs. STATE REP	November 20, 2008
GANESAN Vs. STATE OF TAMIL NADU	November 28, 2008
GANESAN ALIAS BOMB GANESAN Vs. SECRETARY TO GOVERNMENT HOME	July 1, 2008
GANESAPANDI Vs. STATE	July 29, 2008
GANESH ALIAS AJEET Vs. STATE	February 20, 2008
GATE GLOBAL SOLUTIONS LIMITED Vs. STATE OF TAMIL NADU	August 11, 2008
GAUTAM DASS Vs. UNION OF INDIA	January 22, 2008
GDA TECHNOLIGIES LTD Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	November 13, 2008
GEARCASE INDIA Vs. COMMERCIAL TAX OFFICER AND ANR.	November 12, 2008
GEETHA Vs. COMMISSIONER OF POLICE	July 22, 2008
GEETHA KASTURIRANGAN Vs. HINDUSTAN PETROLEUM CORPORATION LTD	September 11, 2008
GEM AGENCIES Vs. ASSISTANT COMMISSIONER (CT)	December 19, 2008
GEM GRANITES Vs. SECRETARY TO GOVERNMENT	February 20, 2008
GENERAL MANAGER SOUTHERN RAILWAY Vs. S MUNIRAJ	April 29, 2008
GENERAL MANAGER TAMIL NADU COOPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT	July 15, 2008
GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVN II LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	September 10, 2008
GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION - II LTD Vs. UDAYASURIYAN	March 6, 2008
GENERAL MANAGER, DEPARTMENT OF TELECOM Vs. R. GANESAN	February 19, 2008
GENERAL OPTICS (ASIA) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 22, 2008
GENGARI AND OTHERS Vs. STATE AND KRISHNASAMY TEVAR AND ANOTHER	September 18, 2008
GENN CONTROLS Vs. SATHISHKUMAR	March 5, 2008
GEORGE D CORNEELIUS Vs. RINKU A SHAH	July 11, 2008
GEORGE MATHEW Vs. CHAIRMAN	November 21, 2008
GHCL LIMITED Vs. STATE OF TAMIL NADU	August 26, 2008
GK HARIHARA RAJAN Vs. NEETHI DEVI	December 30, 2008
GLADYS L PAULSAMY Vs. DEPUTY INSPECTOR GENERAL	September 30, 2008
GLORY JEEVA RITA Vs. EXECUTIVE DIRECTOR BHARAT PETROLEUM CORPORATION MUMBAI	February 11, 2008
GNANASOUNDARI Vs. K S SUBRAMANIAM	September 17, 2008
GNANASOUNDARY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND	April 24, 2008
GNANASOUNDARY ALIAS GNASOUNDARAM Vs. VAITHIANATHA SIVACHARYAR	September 29, 2008
GOLD SOAP COMPANY Vs. THE COMMISSIONER OF CENTRAL EXCISE, CENTRAL REVENUE BUILDING MADURAI	December 19, 2008
GOLDEN JUBILEE FLAT OWNERS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	September 10, 2008
GOMATHI Vs. STATE	January 10, 2008
GOODWILL TEAM PAPER LTD Vs. CUS & C EX SETTLEMENT COMM , CHENNAI	November 7, 2008
GOPAL Vs. STATE	July 24, 2008
GOPAL RAMANATHAN Vs. JAYASHREE	July 1, 2008
GOPALAPPA Vs. STATE GOVERNMENT OF TAMIL NADU	November 26, 2008
GOPALIAPPA Vs. MADANAGIRIAPPA	April 4, 2008
GOPI Vs. STATE	September 18, 2008
GOPI @ SUNDARAMOORTHY Vs. STATE THROUGH INSPECTOR OF POLICE	August 13, 2008
GOUNDATHAL Vs. GOVERNMENT OF TAMIL NADU	March 17, 2008
GOVERNMENT OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	April 2, 2008
GOVERNMENT OF INDIA Vs. NIRMALA VENKATESWARAN	January 21, 2008
GOVERNMENT OF INDIA Vs. M JEYAPAL	January 9, 2008
GOVERNMENT OF INDIA Vs. ZAHRAT MAKKAH HAJ SERVICES	August 6, 2008
GOVERNMENT OF INDIA Vs. T R T THIRUMALAIVASI	December 2, 2008
GOVERNMENT OF INDIA, MINISTRY OF MINES; DIRECTOR GENERAL, GEOLOGICAL SURVEY OF INDIA, GOVT OF INDIA AND THE DIRECTOR, DEPT OF PENSION AND PEN WELFARE Vs. M K IQBAL AND THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	October 14, 2008
GOVERNMENT OF TAMIL NADU Vs. M DEIVASIGAMANI	December 17, 2008
GOVERNMENT OF TAMIL NADU Vs. THIRUKOIL PANIYALARGAL SANGAM AMBASAMUDRAM	September 29, 2008
GOVERNMENT OF TAMIL NADU Vs. S K SUBBIAH	September 26, 2008
GOVERNMENT OF TAMIL NADU Vs. TAMIL NADU GOVERNMENT TRANSPORT RETIRED	January 9, 2008
GOVERNMENT OF TAMIL NADU Vs. GOVERNMENT OF TAMIL NADU	March 24, 2008
GOVERNMENT OF TAMIL NADU Vs. N BALASUNDARAM	March 3, 2008
GOVERNMENT OF TAMIL NADU Vs. K MANI	February 25, 2008
GOVERNMENT OF TAMIL NADU Vs. M SUBRAMANIAN	July 3, 2008
GOVERNMENT OF TAMIL NADU Vs. K S R MURUGESAN	June 13, 2008
GOVERNMENT OF TAMIL NADU REP Vs. K M SHAHUL HAMEED ALIAS K M RAMESH	April 22, 2008
GOVINDAN Vs. STATE	June 10, 2008
GOVINDARAJ Vs. STATE	March 17, 2008
GOVINDARAJAN Vs. STATE OF TAMIL NADU	December 5, 2008
GOVINDHAN Vs. STATE	February 20, 2008
GOWARI Vs. STATE	February 15, 2008
GOWRI Vs. INSPECTOR GENERAL AND COMMISSIONER OF POLICE	August 25, 2008
GOWRI MAHESH AND RUKMANI Vs. STATE	September 5, 2008
GOYAL ISPAT LTD Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	October 24, 2008
GRACE PROMOTORS Vs. DOSS	August 28, 2008
GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. STERLING HOLIDAY RESORTS INDIA LTD	February 11, 2008
GULAM AHAMED FAZIL Vs. GHULAM DASTAGIR	July 29, 2008
GUNA ALIAS GUNASEKARAN Vs. STATE	July 9, 2008
GUNASEELAN Vs. STATE	November 28, 2008
GUNASEKAR Vs. SPECIAL TAHSILDAR ADI DRAVIDAR	March 5, 2008
GUNASEKAR Vs. SPECIAL TAHSILDAR ADI DRAVIDAR	March 4, 2008
GURU Vs. STATE	October 13, 2008
GURUSAMY GOUNDER ALIAS PONNIAH GOUNDER Vs. E S NATARAJAN	July 21, 2008
GURUSAMY PILLAI AND ANOTHER Vs. SEETHAI AMMAL AND 2 OTHERS	November 11, 2008
GURUVINDER KAUR Vs. SURYA AGENCIES	March 14, 2008
H ANWAR BASHA Vs. REGISTRAR GENERAL INCHARGE	July 1, 2008
H B N SHETTY Vs. GOVT OF TAMIL NADU	December 3, 2008
H DAWOOD Vs. L THANGARAJAN	August 3, 2008
H K M AND CO Vs. DHAKSHINAMOORTHY	June 18, 2008
H M CHANDRASEKARAN Vs. H M SREE KANDAIAH	June 17, 2008
H MOHAMED ABRAHIM KALEEL Vs. STATE	January 2, 2008
H MOHAMED IBRAHIM KALEEL Vs. STATE REP BY	January 2, 2008
H MOHAMED JOHN Vs. STATE OF TAMIL NADU	December 23, 2008
H MOHAMMED IQUBAL Vs. SULTHAN MARICAR	June 25, 2008
H N UMASHANKAR Vs. STATE BANK OF MYSORE	January 25, 2008
H NANJAN Vs. COLLECTOR NILGRIS DISTRICT	June 1, 2008
H RAJESHKUMAR Vs. FAIRLANDS RECREATION CLUB	June 20, 2008
H RAJKUMAR Vs. TAMIL NADU ELECTRICITY BOARD	March 17, 2008
H RANI Vs. GENERAL MANAGER SOUTH AND DISCIPLINARY AUTHORITY	November 11, 2008
H S NABI ALIAS H S MOHAMMED NABI Vs. SEETHALAKSHMI	May 6, 2008
H SARABUDEEN Vs. COMPETENT AUTHORITY	August 1, 2008
H SUDHA Vs. T V RAMESH	June 11, 2008
H T NATARAJAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	September 12, 2008
H VASANTHI Vs. H MADHAVA RAO	July 7, 2008
H VENGOPA RAO Vs. UNION OF INDIA	June 24, 2008
H. AMEER Vs. THE REVENUE DIVISIONAL OFFICER	August 6, 2008
HAJEE A B F NOORULLAH FAIZEE Vs. INSPECTOR OF POLICE	July 22, 2008
HAJIRA BEEVI Vs. S CHANDRAKUMAR	August 21, 2008
HAJIRABEEVI Vs. STATE OF TAMILNADU	April 23, 2008
HANDICRAFTS AND HANDLOOM EXPORT CORPORATION OF INDIA LTD Vs. STATE OF TAMIL NADU	September 25, 2008
HANDLOOM EXPORT PROMOTION COUNCIL EMPLOYEES UNION Vs. GOVERNMENT OF TAMIL NADU	January 31, 2008
HANU REDDY REALTY INDIA PVT LTD Vs. JIGNESH	February 4, 2008
HARAKH CHAND GOLECHA Vs. CHANDRAPRABHA JAIN SWETAMBER TEMPLE	July 8, 2008
HARISARVOTHAMAN ALIAS RAMESH Vs. S PRATHIBA	July 31, 2008
HASBI TRADERS Vs. CHIEF ENGINEER DISTRIBUTION TAMIL NADU ELECTRICITY BOARD	November 18, 2008
HASEENA BEGUM Vs. SYED MASOOD ALI	August 19, 2008
HATSUN AGRO PRODUCT LIMITED Vs. P RAJARAM	August 12, 2008
HATSUN AGRO PRODUCT LTD Vs. STATE OF TAMIL NADU	September 30, 2008
HEBZIBAI Vs. AYYAPPAN AND ANOTHER	August 6, 2008
HEINZ INDIA PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	November 5, 2008
HELAN GILDAS Vs. DISTRICT COLLECTOR AND THE SPECIAL TAHSILDAR, LAND ACQUISITION (NHA-1, PROJECT)	December 19, 2008
HENRI TIPHAGNE Vs. STATE OF TAMILNADU	September 6, 2008
HENRY THIAGARAJ MANAGING TRUSTEE DALIT LIBERATION EDUCATION TRUST Vs. M AZARIAH	April 9, 2008
HINDUSTAN ENGINEERING INSTITUTE CENTRE Vs. UNION OF INDIA	September 17, 2008
HINDUSTAN PETROLEUM CORPORATION LTD Vs. INSPECTOR GENERAL OF REGISTRATION SANTHOME HIGH ROAD	July 14, 2008
HINDUSTAN PETROLEUME CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT CUM INDUSTRIAL TRIBUNAL	July 22, 2008
HINDUSTAN PETROLIUME CORPORATION LTD Vs. INSPECTOR GENERAL OF REGISTRATION	July 14, 2008
HINDUSTAN PHOTO FILMS EMPLOYEES CO OPEREATIVE STORES Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	September 2, 2008
HIS HOLINESS SIVAPRAKASA PANDARA SANNITHI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	November 28, 2008
HOTEL PALMGROVE Vs. STATE OF TAMILNADU	September 30, 2008
HOTEL UDIPI WOODLANDS Vs. COMMISSIONER	November 21, 2008
HUMMAL FAROOK Vs. M RAJARAM I A S	January 24, 2008
HYLUCK FILM Vs. THEATRE NAGESH	June 30, 2008
I 558 KUTHIRAICHANDAL PRIMARY CO-OPERATIVE BANK LIMITED Vs. A ASOKAN	November 12, 2008
I C AND C E S ASSOCIATION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	April 15, 2008
I HEARTWIN WESSLEY BIJU Vs. STATE	April 10, 2008
I SANKARASUBBU Vs. REGISTRAR GENERAL	January 23, 2008
I SIVASUBRAMANIAN Vs. SPECIAL COMMISSIONER	February 11, 2008
I SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU	March 20, 2008
I YESUDAS Vs. INSPECTOR GENERAL OF REGISTRATION	June 11, 2008
I. SEKARAN Vs. THE JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADURAI	October 20, 2008
ICICI BANK EMPLOYEES UNION Vs. ADDITIONAL REGISTRAR OF TRADE UNIONS DEPUTY COMMISSIONER OF LABOUR	November 21, 2008
ICICI BANK LIMITED Vs. OFFICIAL LIQUIDATOR	February 7, 2008
ICICI BANK LIMITED Vs. LAKSHMINARAYANAN	January 4, 2008
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SULOCHANA	September 30, 2008
IGGI RESORTS INTERNATIONAL LTD Vs. S BALAKRISHNAN	September 8, 2008
ILANGO Vs. ASSISTANT EDUCATIONAL OFFICER	July 2, 2008
ILANGOVAN Vs. STATE	January 3, 2008
IMCOLA EXPORTS LIMITED Vs. PONDICHERRY CO-OPERATIVE SUGAR MILLS LTD	August 1, 2008
IMMANUEL RAJACHANDRAN Vs. CHINNARAJULU REDDIAR	November 19, 2008
IMRAN CHIDA Vs. STATE	April 1, 2008
IND BANK HOUSING LIMITED CORPORATE OFFICE Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	November 21, 2008
INDIA BREWERY AND DISTILLERY LTD Vs. TVS LAKSHMI CREDIT LIMITED	August 8, 2008
INDIA CEMENTS CAPITAL AND FINANCE LIMITED Vs. SHREE BALAJI INDUSTRIES	July 3, 2008
INDIA CEMENTS LIMITED Vs. C GANESH	September 30, 2008
INDIA COMNET INTERNATIONAL P LIMITED Vs. INCOME-TAX OFFICER	July 9, 2008
INDIA EVANGELICAL LUTHERAN CHURCH Vs. A VIJAYAKUMAR CORRESPONDENT	June 13, 2008
INDIA PISTONS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	November 13, 2008
INDIAN BANK Vs. HAMOSONS APPARELS PRIVATE LTD	November 18, 2008
INDIAN BANK Vs. DUNLOP INDIA LTD AND ANOTHER	July 9, 2008
INDIAN BANK Vs. D P RAVINDRAN & ORS	June 19, 2008
INDIAN BANK Vs. COMMERCIAL TAX OFFICER OFFICE OF CTO NAVALPUR RANIPET	September 17, 2008
INDIAN BANK Vs. V G P FINANCE LIMITED A COMPANY	September 9, 2008
INDIAN BANK OFFICERS ASSOCIATION Vs. INDIAN BANK	April 21, 2008
INDIAN NETWORK FOR PEOPLE LIVING WITH HIV/AIDS Vs. UNION OF INDIA	December 2, 2008
INDIAN OVERSEAS BANK Vs. G S RAJSHEKARAN	February 21, 2008
INDIAN OVERSEAS BANK Vs. SREE ARAVINDH STEELS LTD	September 9, 2008
INDIRA Vs. GOVERNMENT OF TAMIL NADU	September 17, 2008
INDIRA Vs. TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD	May 12, 2008
INDIRA IRON AND STEEL WORKS Vs. AGE IMPEX INTERNATIONAL	January 29, 2008
INDIRA RACHEL Vs. UNION OF INDIA	November 17, 2008
INDIRANI ALIAS VEDANAYAKI Vs. CHITRA	August 6, 2008
INDO INTERNATIONAL LTD Vs. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT	January 8, 2008
INDO INTERNATIONAL LTD Vs. UMRAOMAL LODHA	April 17, 2008
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. RAJALAKSHMI MILLS LTD	October 21, 2008
INDUSTRIAL FINANCE CORPORATION OF INDIA LTD Vs. DAS LAGERWEY WIND TURBINES LTD	September 23, 2008
INFORSYS TECHNOLOGIES LTD Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES	July 25, 2008
INLAC GRAND STONE LIMITED Vs. MANAGEMENT OF INLAC GRAND STONE LTD	September 12, 2008
INNOVATIVE ENTERPRISES Vs. STEEL AND TUBES SYNDICATE	July 2, 2008
INSPECTOR OF POLICE Vs. CHERAN ENTERPRISES P LTD	March 24, 2008
INSTITUTE OF TOWN PLANNERS OF INDIA Vs. A KRISHNA KUMAR	February 21, 2008
INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE Vs. ANIL BHAI BALWANT RAI DESAI	January 25, 2008
INTER SHOES P LTD Vs. THIRU K SUBRAMANI	November 7, 2008
INTERNATIONAL SRI VAISHNAVA DHARMA SAMRAKSHANAA SOCIETY Vs. CENSOR BOARD SHASTRI BHAVAN	May 1, 2008
INTERNATIONAL STEEL HOUSE Vs. TAMIL NADU STEELS LIMITED	July 21, 2008
ION EXCHANGE WATERLEAU LTD Vs. COMMISSIONER MADURAI	April 28, 2008
IQRA TRADERS Vs. COMMERCIAL TAX OFFICER	December 5, 2008
IRENE ISABELLA Vs. AUTHORISED OFFICER STATE BANK OF INDIA UDAGAMANDALAM BRANCH	July 14, 2008
IRULAYEE Vs. K. ALAGARSAMY	February 27, 2008
IRUSAMMAL Vs. STATE OF TAMIL NADU	September 10, 2008
IRUTHAYARAJ Vs. STATE	March 19, 2008
ISHMATH BASHA Vs. G GIRIJA	August 13, 2008
ITC LTD Vs. INDUSTRIAL TRIBUNAL CITY	July 7, 2008
ITC LTD Vs. NORASIA CONTAINER LINES LTD	November 21, 2008
ITEL INDUSTRIES PVT LTD Vs. IND SOLDERS AND ALLOYS PVT LTD	December 23, 2008
IVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. S. THANGAVEL	January 3, 2008
IYAMMAL Vs. SUPERINTENDENT OF POLICE,; DEPUTY SUPERINTENDENT OF POLICE, THIRUPPARANKUNDRAM RANGE AND THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION	December 22, 2008
IYYAM PERUMAL Vs. STATE	October 20, 2008
IYYANAR Vs. STATE	February 5, 2008
J ABILA THANGARANI D/O JACOP LABAS Vs. UNION OF INDIA	September 30, 2008
J ALWIN JEYASEELAN Vs. UNION OF INDIA	April 22, 2008
J AMALAVIJI Vs. J JOHNSON	January 22, 2008
J ANVAR SATHATH Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	December 12, 2008
J B JOE VILWARAYAR PRESIDENT Vs. LOORDHU AMMAL	March 7, 2008
J B KHANNA AND COMPANY Vs. S ASAD	March 28, 2008
J BALASUBRAMANIAN Vs. STATE OF TAMIL NADU	April 28, 2008
J CHELLADURAI Vs. CHIEF COMMISSIONER OF INCOME TAX; COMMISSIONER OF INCOME-TAX-I; DEPUTY COMMISSIONER OF INCOME TAX AND THE TAX RECOVERY OFFICER I, INCOME TAX DEPARTMENT	September 29, 2008
J CHELLIAH Vs. STATE OF TAMIL NADU	January 21, 2008
J DHANALAKSHMI Vs. RAHENDRA NAVANEETH DISTRICT COLLECTOR VILLUPURAM DISTRICT VILLUPURAM	July 11, 2008
J DORAISAMY Vs. STATE OF TAMIL NADU	July 2, 2008
J EDISON Vs. CHIEF ENGINEER GENERAL PUBLIC WORKS DEPARTMENT	July 16, 2008
J FRANKLIN ROY PRABHAKARAN Vs. CHIEF EDUCATIONAL OFFICER	June 17, 2008
J GANESAN Vs. STATE	January 3, 2008
J GUNASEKARAN Vs. SECRETARY GOVERNMENT OF TAMIL NADU CHENNAI	February 19, 2008
J GURUNATHAN ALIAS GURU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR ARIYALUR DISTRICT	November 18, 2008
J HIRUDAYARAJ Vs. DISTRICT ELEMENTARY EDUCATION OFFICER	December 23, 2008
J IVAN Vs. ALPHONSE LOURDU MARY	December 16, 2008
J IVAN Vs. ALPHONSE LOURDU MARY	December 17, 2008
J JAYALAKSHMI Vs. KATHIJA BEEVI	November 24, 2008
J JAYALALITHAA Vs. STATE OF TAMIL NADU	June 9, 2008
J JAYALALITHAA Vs. NAKHEERANGOPAL	October 13, 2008
J JAYARAMAN Vs. DISTRICT ELEMENTARY EDUCATIONAL	June 16, 2008
J JOSEPH ALPHONSE Vs. LOVERAT MARY	March 19, 2008
J K JAYAPRAKASH Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED	October 30, 2008
J KARPAGAM Vs. V MURUGAN	December 23, 2008
J KUPPURAJ Vs. CHAIRMAN SELECTION COMMITTEE TAMIL NADU UNIFORMED SERVICES	September 23, 2008
J LAKSHMI BAI Vs. GOVERNMENT OF TAMIL NADU	August 5, 2008
J M ARUMUGHAM Vs. STATE	February 27, 2008
J M REDDY Vs. P B MYTHILI	February 13, 2008
J MANOHAR Vs. J SRIDHAR	June 16, 2008
J MATHIVANAN Vs. TAMIL NADU ELECTRICITY BOARD	November 21, 2008
J MOHANRAJ Vs. SECRETARY TO GOVERNMENT HOME	December 17, 2008
J MURUGESAN Vs. K DEENABANDHU	August 28, 2008
J N HANSRAJ Vs. D R BENEFIT FUND LIMITED	October 22, 2008
J NAGENDRAN Vs. BHARAT PETROLEUM CORPORATION LTD	November 19, 2008
J NAZEER HUSSAIN AND ORS Vs. CHAN MASTHAN QULIA DURGA AND MOSQUE BY ITS SECRETARY, H RAHMUDEEN AND G D SHEIK DAWOOD	December 18, 2008
J NIRMALA Vs. M SHANMUGAM	November 28, 2008
J PARTHIBAN Vs. STATE OF TAMIL NADU	March 27, 2008
J R DEVADOSS Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	June 19, 2008
J R INTERNATIONAL P LTD Vs. MEENAKSHI MARKETING	October 31, 2008
J R JOHN SEMUVEL NELLATHEMBI SECRETARY Vs. GOVERNMENT OF TAMIL NADU	March 26, 2008
J RAJASULOCHANA ALIAS JOTHI Vs. MEHAPOOP BAI MILL VILLUPURAM	October 29, 2008
J RAMACHANDRAN Vs. SAROJINI NATARAJAN	June 30, 2008
J SELVARETNAM Vs. ADDITIONAL COMMISSIONER OF INDUSTRIES COMMERCE	January 25, 2008
J SHAHUL AHAMED Vs. DISTRICT COLLECTOR PERUNBIDUGU MUTHARAYAR DISTRICT	July 21, 2008
J SRINIVASAN Vs. J PARVATHI	July 28, 2008
J SRINIVASAN Vs. CHIEF EDUCATIONAL OFFICER	June 30, 2008
J SURENDRAN Vs. SUDHA VIJAYAKUMAR	February 19, 2008
J SURESHKUMAR Vs. ASSISTANT EXECUTIVE ENGINEER	November 6, 2008
J VADIVELU Vs. ASSISTANT EDUCATIONAL OFFICER	June 13, 2008
J VANISHREE Vs. G JAYACHANDRAN	November 25, 2008
J VENKATESAN Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD	October 22, 2008
J VIJAYARANI Vs. STATE	July 2, 2008
J. NIRMALA KUMARI Vs. THE SPECIAL DEPUTY COLLECTOR	June 16, 2008
JAFFAR SIDIQ AND ANOTHER ETC. Vs. STATE	February 27, 2008
JAGA INDUSTRIES Vs. SULOCHANA COTTON SPINNING MILLS PVT LTD	December 8, 2008
JAGADEESAN Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT	July 17, 2008
JAGANATHAN ALIAS JAGADEESH Vs. STATE	July 10, 2008
JAGANNATHAN Vs. STATE	February 13, 2008
JAHUFER AYSA Vs. STATE OF TAMIL NADU	July 23, 2008
JAI BHAWANI STEEL ENTERPRISES LTD Vs. COMMISSIONER OF CUSTOMS CUSTOM HOUSE	December 15, 2008
JAI ENTERPRISES Vs. OMEGA CABLES LIMITED	July 22, 2008
JAKULIN Vs. STATE	August 14, 2008
JALAKANDESWARAN ALIAS ESWARAN Vs. STATE REP	November 26, 2008
JALAL NASAR Vs. OFFICIAL LIQUIDATOR	August 28, 2008
JALANDHAR M REDDY Vs. MADRAS BOAT CLUB	September 30, 2008
JAMES Vs. STATE	March 6, 2008
JAMES FREDRICK Vs. COROMANDEL INDAG PRODUCTS INDIA LTD	January 31, 2008
JAMNAKATHU Vs. STATE OF TAMIL NADU	July 28, 2008
JANAGARAJAN Vs. THIRUVADUTHURAI AATHINAM	December 17, 2008
JANAKARAN AND ORS Vs. STATE REPRESENTED	July 30, 2008
JANAKI VASUDEVAN Vs. VASANTHA SRINIVASAN	July 10, 2008
JANAKIRAMAN Vs. METROPOLITAN TRANSPORT CORPN CD I LTD	June 23, 2008
JANAKIRAMAN Vs. G P SAVITHIRI	October 15, 2008
JANAKIRAMAN AND SUBRAMANI Vs. STATE THROUGH THE SUPERINTENDENT OF POLICE	November 19, 2008
JAWAHAR SANTHAKUMAR Vs. UNION OF INDIA	April 17, 2008
JAYAKRISHNA AIDED PRIMARY SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION	September 30, 2008
JAYAKRISHNA PESTICIDES P LTD Vs. STATE OF TAMIL NADU	September 2, 2008
JAYAKUMAR Vs. DISTRICT REVENUE OFFICER DHARMAPURI DHARMAPURI DISTRICT	December 3, 2008
JAYAKUMARI Vs. K VENUGOPALRAJ	October 14, 2008
JAYAKUMARI ALIAS SABEEHA BANU Vs. M BALASUBRAMANIAN	February 22, 2008
JAYALAKSHMI Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	June 25, 2008
JAYALAKSHMI Vs. AMIRTHAMMAL	October 1, 2008
JAYALAKSHMI Vs. STATE OF TAMIL NADU	December 18, 2008
JAYAM FOOD PROCESSING INDUSTRIES Vs. BHALRAM TRADERS	August 28, 2008
JAYAMMAL Vs. V KUMAR	July 2, 2008
JAYANTHI Vs. SECRETARY TO GOVERNMENT FOOD CO-OPERATION AND CONSUMER PROTECTION DEPARTMENT	January 30, 2008
JAYAPAUL MOHAN Vs. ENGINEER IN CHIEF AND CHIEF ENGINEER GENERAL WATER RESOURCES ORGANISATION PWD	November 13, 2008
JAYAPRAKASH Vs. MINOR MANIKANDAN	March 5, 2008
JAYAPRAKASH SAMANTARAY Vs. STATE	March 14, 2008
JAYARAMAN Vs. DISTRICT COLLECTOR; SUPERINTENDENT OF POLICE	December 17, 2008
JAYARAMAN AND OTHERS Vs. STATE	November 20, 2008
JEEVA ALIAS JEEVANANDAM Vs. STATE	February 25, 2008
JEEVA NASAMANY AND OTHERS Vs. STATE	November 18, 2008
JEEVANDAS LALJEE Vs. STATE OF TAMIL NADU	January 7, 2008
JEEVARATHINAM Vs. GOVERNMENT OF TAMIL NADU	July 22, 2008
JEGANNATHAN Vs. RAJU SIGAMANI	September 26, 2008
JERALD RAVI Vs. ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER	December 12, 2008
JESUNAMAM Vs. THE UNION OF INDIA	September 22, 2008
JETRUTH MANICKAM Vs. MARIAMMAL	April 9, 2008
JEYAPAL AND OTHERS Vs. THE STATE REP. BY INSPECTOR OF POLICE	February 1, 2008
JEYAPRAKASAM Vs. GOVERNMENT OF TAMILNADU	October 13, 2008
JEYARAM EDUCATIONAL TRUST Vs. A G SYED MOHIDEEN TRUSTEE SRI JEYARAM EDUCATIONAL TRUST	April 25, 2008
JHONSON KENNEDY Vs. MARGARET RITA	September 19, 2008
JMC EDUCATIONAL TRUST Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, SOUTH ZONAL BENCH	February 16, 2008
JOB SARAVANAN Vs. STATE OF TAMILNADU	January 22, 2008
JOHAN ROASE Vs. STATE	October 23, 2008
JOHARA BIBI Vs. BEGAM BIBI	March 19, 2008
JOHN KENNADY ALIAS MURUGAN Vs. V BHAGAVATHI	June 10, 2008
JOHN KENNEDY Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	August 13, 2008
JOHN PETER A Vs. TAMIL NADU STATE TRANSPORT CORPORATION	March 24, 2008
JOHN PREMKUMAR Vs. NARAYANADASS	December 11, 2008
JOHNSI RANI alias ARASI Vs. STATE OF TAMIL NADU	September 10, 2008
JOINT DIRECTOR OF SCHOOL EDUCATION Vs. K RAJALAKSHMI	October 23, 2008
JOSEPH ALIAS POLAYA Vs. STATE	November 25, 2008
JOSEPH AND SILUVAIRAJAN Vs. JEYASEELI @ CISILI; XAVIER @ XAVIER CHRISTOBER NAYAGAM; ARUL FLOWER MARY	December 3, 2008
JOSEPH DOMINIC JERALD ALIAS JERALD Vs. STATE	January 4, 2008
JOSEPH LOURDES LAWRENCE Vs. KHAIRWAL CHIEF SECRETARY GOVERNMENT	March 25, 2008
JOSEPH S EUCALYPTUS OIL CO Vs. TAMIL NADU NEWSPRINT	March 6, 2008
JOSPINE VIMALA Vs. MANAGING DIRECTOR	June 5, 2008
JPSEPHINE ALPHONSE Vs. STATE OF TAMIL NADU	September 16, 2008
JUDE SAHAYARAJ Vs. GOVERNMENT OF TAMIL NADU	June 20, 2008
JYOTHI Vs. COMMISSIONER OF POLICE	October 15, 2008
K A BASKARAN Vs. STATE OF TAMIL NADU	July 17, 2008
K A DURAISAMY Vs. GOVERNMENT OF TAMILNADU	October 15, 2008
K ABDUL JABBAR Vs. STATE OF TAMIL NADU	July 11, 2008
K ABUTHAHIR ALIAS SAIT Vs. STATE	July 22, 2008
K ALLIAMMAL Vs. SPECIAL TAHSILDAR ADI DRAVIDA WELFARE	March 13, 2008
K AMBALANATHA DOSS Vs. SPECIAL OFFICER KANYAKUMARI DISTRICT CENTRAL CO-OPERATIVE BANK	December 12, 2008
K ANANDHI Vs. DISTRICT EDUCATIONAL OFFICER	March 6, 2008
K ANBALAGAN Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL CHENNAI	April 22, 2008
K ANNADURAI Vs. A NATESAN	January 4, 2008
K ANSER BAIG Vs. GOVERNMENT OF TAMILNADU	October 21, 2008
K ARUMUGAM Vs. COMMISSIONER DISTRICT	December 4, 2008
K ARUN SABHAPATHY Vs. TAMILNADU PUBLIC SERVICE COMMISSION	December 16, 2008
K ARUNACHALAM Vs. STATE OF TAMIL NADU	January 2, 2008
K ARUNACHALAM Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	October 15, 2008
K ASHOK KUMAR Vs. STATE OF TAMIL NADU	March 17, 2008
K B LOKNATHLAMA Vs. MANAGEMENT PONDS INDIA LIMITED	September 8, 2008
K B SUBRAMANIAM Vs. SATHYAVATHAMMA	March 7, 2008
K BAIRAMDAS Vs. K P N TRAVELS INDIA LTD	August 1, 2008
K BALAKRISHNAN Vs. VEERASAMY	December 4, 2008
K BALAMURUGAN Vs. STATE OF TAMIL NADU	September 9, 2008
K BALASUBRAMAINAN Vs. PONDICHERRY CO-OPERATIVE CENTRAL LAND DEVELOPMENT BANK LTD	December 16, 2008
K BASKAR Vs. UNION OF INDIA	September 2, 2008
K C BOHRA PROPRIETOR Vs. DURGA LODGE PVT LTD	June 27, 2008
K C K PRABHAKAR Vs. COLLECTOR OF CHENNAI	March 14, 2008
K C KUMAR Vs. BHARAT OVERSEAS BANK LTD	March 12, 2008
K C PALANISAMY Vs. KASTURI AND SONS LIMITED	November 25, 2008
K C PALANISWAMY Vs. KASTURI AND SONS LIMITED REP	November 21, 2008
K CHANDRAN Vs. CHIEF REGIONAL MANAGER	May 13, 2008
K CHANDRASEKARAN Vs. COMMISSIONER MADURAI EAST PANCHAYAT UNION	June 30, 2008
K CHANDRAVALLI Vs. SENTHIL FINANCE PVT LTD	April 30, 2008
K CHANDRIKA Vs. COMMISSIONER CORPORATION OF CHENNAI	February 26, 2008
K CHELLA NADAR Vs. KHAJA MOHIDEEN	July 29, 2008
K CHELLAIYAN Vs. DIRECTOR GENERAL OF HEALTH SERVICES NIRMAN BHAVAN NEW DELHI 110 011	July 18, 2008
K CHENGALVARAYAN Vs. DISTRICT COLLECTOR TRIVELLORE	March 28, 2008
K CHOKKAR Vs. CORPORATION OF MADURAI	September 26, 2008
K DAVID PACKIA MUTHU Vs. SECRETARY TO GOVERNMENT	February 4, 2008
K DEVAKI Vs. S DHARMARAJ	June 13, 2008
K DEVAKUMAR Vs. A RAJA	May 16, 2008
K DEVIKA Vs. K KANNIAPPAN	March 24, 2008
K DURAISAMY Vs. CHIEF POSTMASTER GENERAL	June 17, 2008
K E KRISHNAMURTHY Vs. COMMISSIONER WALAJAPET MUNICIPALITY	June 19, 2008
K ELAYAPERUMAL Vs. DEPUTY INSPECTOR GENERAL OF POLICE &	September 30, 2008
K F JACOB Vs. ESTATE OF M A BROWNE	November 6, 2008
K G HARIHARAN Vs. GOVT OF TAMILNADU	February 11, 2008
K G KOTHANDAPANI NAIDU Vs. DISTRICT COLLECTOR	September 9, 2008
K GANAPATHY, JOTHIMANI, SERMAVIJAYARAJAN, RAJA PRABHU Vs. P K VAIGUNDAMANI, TAMIL VANI	November 24, 2008
K GANESAN Vs. FOOD INSPECTOR PERIYAKULAM	October 30, 2008
K GANESAN Vs. THIRU K DEVARAJAN DIRECTOR OF ELEMENTARY EDUCATION	September 30, 2008
K GANESAN Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD	April 4, 2008
K GANESAN Vs. CHAIRMAN AND MANAGING DIRECTOR	February 26, 2008
K GANESAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL	June 13, 2008
K GIRIJA Vs. DIRECTOR OF MATRICULATION SCHOOLS	October 31, 2008
K GNANAGURU Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	September 24, 2008
K GNASEKHARAN Vs. S V RAMAMOORTHY	August 1, 2008
K GOKUL MURUGESAN Vs. STATE OF TAMIL NADU	April 10, 2008
K GOVINDARAJULU Vs. NATIONAL INSURANCE COMPANY LTD	October 30, 2008
K GOVINDASAMY Vs. DEPUTY COMMISSIONER OF LABOUR LABOUR OFFICE BALASUNDARAM ROAD	July 31, 2008
K GUNASEKARAN Vs. DISTRICT COLLECTOR DINDIGUL	May 28, 2008
K GURUSAMY Vs. TAMIL NADU STATE SCRUTINY COMMITTEE ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT	July 21, 2008
K GURUSAMY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	September 17, 2008
K H ESWARAN Vs. S MANI	January 8, 2008
K HARIHARA SUBRAMANIAN Vs. DISTRICT COLLECTOR TIRUNELVELI	July 18, 2008
K HEMAVATHY Vs. GOVERNMENT OF TAMIL NADU	June 30, 2008
K IRENE HILDA MAGDELENE Vs. T FREDISH PAUL	October 20, 2008
K IYAPPAN Vs. DISTRICT COLLECTOR	November 27, 2008
K JAYACHANDRAN Vs. STATE OF TAMIL NADU	February 11, 2008
K JAYAKUMAR Vs. KOTEESWARAN	September 17, 2008
K JAYALAKSHMI Vs. GOVERNMENT OF TAMILNADU	July 30, 2008
K JAYARAMAN Vs. DISTRICT COLLECTOR	June 25, 2008
K JEEVANANTHAM Vs. UNION OF INDIA	October 13, 2008
K JEGANATHAN Vs. UNION OF INDIA	April 21, 2008
K JEYAPRAKASAM Vs. STATE OF TAMIL NADU	July 14, 2008
K JEYARAMAN Vs. M S SUNDARAM INDUSTRIES LTD	April 4, 2008
K JOSEPH Vs. STATE OF TAMIL NADU	June 30, 2008
K K MOHANDAS Vs. STATE OF TAMIL NADU	February 14, 2008
K K R FARM OIL INDIA Vs. DISTRICT COLLECTOR TIRUVALLUR DISTRICT TIRUVALLUR	April 10, 2008
K K SESHIEN Vs. S R SUNDAR	January 7, 2008
K KALAMEGAM Vs. N TAMIL NADU ELECTRICITY BOARD	September 2, 2008
K KALIMUTHU Vs. TAMIL NADU GOVERNMENT	June 17, 2008
K KAMALA Vs. C VIJAYAKUMAR	March 7, 2008
K KAMALA Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED	November 10, 2008
K KAMATCHI Vs. DISTRICT ELEMENTARY EDUCATION OFFICER	December 5, 2008
K KANDAN ACCOUNTANT Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES PERAMBALUR	September 1, 2008
K KANNAN Vs. MANAGEMENT OF MARSHALL SONS AND CO MFG LTD	November 3, 2008
K KANNAYIRAM Vs. ASSISTANT DIRECTOR OF SURVEY AND SETTLEMENT	July 18, 2008
K KARUNANETHI Vs. STATE	April 15, 2008
K KARUPPASAMY Vs. STATE CHIEF INFORMATION COMMISSIONER, TAMIL NADU INFORMATION COMMISSION	December 23, 2008
K KAVIYARASU Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	April 1, 2008
K KETTIMUTHUSAMY Vs. DIRECTOR GENERAL OF POLICE	August 29, 2008
K KIROUBAGARANE Vs. HIGH COURT OF JUDICATURE AT MADRAS	October 16, 2008
K KOMALAVALLI Vs. SPECIAL DEPUTY COLLECTOR KALLAR	June 10, 2008
K KRISHNAN Vs. STATE OF TAMIL NADU	July 31, 2008
K KRISHNAN Vs. CHAIRMAN AND MANAGING DIRECTOR	August 20, 2008
K KUMARESAN ASARI Vs. ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS TIRUNELVELI	July 3, 2008
K KUNCHAI Vs. DEPUTY INSPECTOR GENERAL C R P F GROUP CENTRE CAMPUS HYDERABAD	September 26, 2008
K KUPPUSAMY Vs. ANNA UNIVERSITY	July 30, 2008
K L SANKARAPANDIAN PROPRIETOR Vs. EMPLOYEES STATE	April 16, 2008
K LAKSHMANAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER	July 2, 2008
K M KESAVAN Vs. DIRECTOR/COMMISSIONER OF SERICULTURE DISTRICT	September 26, 2008
K M MOHAMED YOUNUS Vs. K M AKBAR ALI	July 24, 2008
K M MOHIDEEN PITCHAI Vs. K M MOHAMED ABUBACKER	May 28, 2008
K M MURUGESAN Vs. ASSISTANT DIRECTOR OF PANCHAYATS	June 10, 2008
K M RAMALINGAM Vs. STATE	June 10, 2008
K M RAMANNA Vs. THIMMAKKA	October 29, 2008
K M S MOHAMED ABBAS Vs. SECRETARY TO GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT	January 30, 2008
K M SUBASH Vs. FOREST RANGE OFFICER BITHARKADU	January 11, 2008
K M SUNDARAM Vs. ELECTION OFFICER EXECUTIVE OFFICER GOUNDAMPALAYAM	September 25, 2008
K MADHAVAN Vs. DISTRICT COLLECTOR	September 4, 2008
K MAHESWARI Vs. ASHWANI KUMAR	November 24, 2008
K MANICKAM Vs. K RAJA	October 30, 2008
K MANIMOZHI Vs. UNION OF INDIA	March 24, 2008
K MANOHARA SELVAN Vs. K THANGAMANI	January 2, 2008
K MARIAPPAN Vs. M P KUMARASAMY	November 25, 2008
K MARUDARAJ Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	August 1, 2008
K MEENAMBIGAI Vs. POOVANANDAN	November 14, 2008
K MOHAN RAO Vs. SUPER DIAMOND TOOLS	September 29, 2008
K MOHANKUMAR Vs. INSPECTOR OF POLICE	November 18, 2008
K MUNEESWARAN Vs. SRIRANGAM MUNICIPALITY, REPRESENTED BY ITS, EXECUTIVE OFFICER/COMMISSIONER	November 11, 2008
K MUNIYANDI Vs. STATE OF TAMIL NADU	March 7, 2008
K MURUGAIYA Vs. JOINT REGISTRAR OF CO-OP SOCIETIES REVISIONAL AUTHORITY	February 8, 2008
K MURUGAN Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT	January 24, 2008
K MURUGAVEL Vs. ALAGAMMAL	September 16, 2008
K MURUGESH Vs. REGISTRAR STATE HUMAN RIGHTS COMMISSION TAMIL NADU	August 11, 2008
K MUTHUSAMY Vs. VISALAKSHI	February 13, 2008
K MUTHUSAMY Vs. HONBLE PRESIDING OFFICER DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI	December 5, 2008
K MUTHUSAMY PILLAI Vs. MALLIKA, NACHIYARAMMAL, P SARAVANAKUMAR	December 23, 2008
K N DHANANJAYAN Vs. GENERAL MANAGER	August 13, 2008
K N GOPAL Vs. A BHANUMATHY	June 24, 2008
K N KRISHNAMOORTHY Vs. SECRETARY TO GOVERNMENT FOOD COOPERATION AND CONSUMER PROTECTION DEPARTMENT	July 29, 2008
K N SOUNDARARAJAN Vs. STATE OF TAMIL NADU	December 8, 2008
K NAGESWARA RAO Vs. DISTRICT COLLECTOR	January 28, 2008
K NAGESWARA RAO Vs. CHENNAI PORT TRUST	January 28, 2008
K NALLIANNAN Vs. SARASWATHI	December 12, 2008
K NANDAKUMAR Vs. STATE	June 13, 2008
K NARASIMHAN Vs. COLLECTOR	December 2, 2008
K NARAYANAREDDY Vs. STATE OF TAMILNADU	January 10, 2008
K NATESAN Vs. M A SRINIVASAN	March 12, 2008
K NAVAJOTHI Vs. DEPUTY GENERAL MANAGER CMR	August 22, 2008
K NEELAVATHY Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD	August 20, 2008
K NEELAVENI Vs. S K SIVAKUMAR	August 21, 2008
K NEHRU Vs. STATE OF TAMIL NADU	August 19, 2008
K NOOR MOHAMMED Vs. A CHINNASAMY	November 10, 2008
K P ABUBUCKER Vs. G BALASUBRAMANIAN	December 16, 2008
K P CHANDRASEKARAN Vs. STATE OF TAMIL NADU	July 1, 2008
K P MURALI Vs. VITAN DEPARTMENTAL STORES	December 3, 2008
K P NAGARAJAN Vs. DIRECTOR GENERAL OF POLICE	June 20, 2008
K P NATARAJAN Vs. STATE OF TAMIL NADU	June 9, 2008
K P P E P MEMORIAL TRUST AYYA MATRICULATION HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF MATRICULATION SCHOOLS	November 17, 2008
K P PERUMAL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	December 5, 2008
K P PONNUSAMY Vs. PONNUSAMY GOUNDAR	June 10, 2008
K P SRINIVASAN Vs. DIRECTOR OF COLLEGIATE EDUCATION	December 5, 2008
K P VIJAYAN Vs. DISTRICT REVENUE OFFICER SIVAGANGAI DISTRICT	March 25, 2008
K PADMANATHAN Vs. M SOMASUNDARAM	February 22, 2008
K PALANI Vs. NATIONAL COUNCIL OF YOUNG MENS CHRISTIAN ASSOCIATION OF INDIA	July 11, 2008
K PALANI Vs. K PATTABIRAMAN	November 21, 2008
K PALANIAMMAL Vs. DEPUTY DIRECTOR OF HEALTH SERVICES	September 10, 2008
K PALANIAPPAN Vs. ACCOUNTS OFFICER	August 1, 2008
K PALANIRAJAN Vs. RAJESWARI	November 10, 2008
K PALRAJ Vs. STATE	June 10, 2008
K PANCHATCHARAM Vs. CHIEF EDUCATIONAL OFFICER	June 10, 2008
K PANDIAN Vs. DIRECTOR OF SCHOOL EDUCATION	September 19, 2008
K PANDURANGAN Vs. COMMISSIONER OF POLICE	July 18, 2008
K PANNAT SETHURAMAN Vs. A R SETHURAMAN	February 1, 2008
K PARAMANANDAM Vs. C SHANMUGASUNDARAM	April 22, 2008
K PARAMASIVAM Vs. BHARAT SANCHAR NIGAM LIMITED	August 19, 2008
K PARAMASIVAN Vs. DIRECTOR GOVERNMENT EXAMINATIONS	June 24, 2008
K PERUMAL Vs. STATE OF TAMIL NADU	January 4, 2008
K PONNURANGAM Vs. STATE OF TAMILNADU	June 10, 2008
K PONNUSAMY Vs. PRESIDING OFFICER	July 1, 2008
K PONNUVEL Vs. STATE OF TAMILNADU	January 22, 2008
K PORUTHAMMAL Vs. ASSISTANT DIRECTOR DRUGS CONTROL	April 10, 2008
K PRAKALANATHAN Vs. NAMAKKAL DISTRICT VIGILANCE	June 26, 2008
K PRAKASAM Vs. R SAMIAPPAN	January 24, 2008
K R PALANISAMY Vs. UNION OF INDIA	August 5, 2008
K R PALANISWAMI Vs. CO-OPERATIVE SOCIETIES SPECIAL TRIBUNAL	December 11, 2008
K R RAMASWAMY ALIAS TRAFFIC RAMASWAMY Vs. STATE	October 20, 2008
K R RAMASWAMY ALIAS TRAFFIC RAMASWAMY FOUNDER CHAIRMAN TAMILNADU SOCIAL WORKS ORGANIZATION Vs. COLLECTOR CHENNAI DISTRICT RAJAJI SALAI	April 28, 2008
K R SHANMUGANATHAN Vs. CHAIRMAN, COMMON CADRE AUTHORITY/JOINT REGISTRAR OF COOP SOCIETIES,; SPECIAL OFFICER, KATTU BRAMMANAVAYAL PRIMARY AGRICULTURAL COOP BANK AND THE SPECIAL OFFICER, KADAMPATTI PRIMARY AGRICULTURAL CO-OP BANK	August 21, 2008
K R SOMASEKARA Vs. IRECTOR OF ELEMENTARY EDUCATION	February 28, 2008
K R VENUGOPAL Vs. K R SRINIVASAN	October 30, 2008
K RAGHAVAN Vs. K RAMAKRISHNAN	February 13, 2008
K RAGHAVENDRAN Vs. STATE OF TAMIL NADU	February 18, 2008
K RAGHUPATHY Vs. K R PANNEERSELVAM	October 21, 2008
K RAHAVAN Vs. B T PADMANABAN NADAR	February 18, 2008
K RAJAGOPAL Vs. MS JAYALAKSHMI RAVINDRAN	July 15, 2008
K RAJASEKARAN Vs. K SAKUNTHALA	August 29, 2008
K RAJENDIRAN Vs. STATE	October 14, 2008
K RAJI Vs. DEPUTY COMMISSIONER OF POLICE	January 29, 2008
K RAKKIANNA GOUNDER Vs. STATE OF TAMIL NADU SOCIAL WELFARE DEPARTMENT	December 11, 2008
K RAMACHANDRAN Vs. PERSONAL ASSISTANT	June 19, 2008
K RAMALINGAM Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT	November 5, 2008
K RAMASAMY Vs. CHINNA APPU	January 7, 2008
K RAMESH Vs. OFFICIAL LIQUIDATOR HIGH COURT THE OFFICIAL LIQUIDATOR OF RAMESH CARS LIMITED	July 17, 2008
K RANGANAYAGAM Vs. DIRECTOR OF SCHOOL EDUCATION	November 6, 2008
K RANI Vs. V S FINANCIERS	July 22, 2008
K RAVICHANDRAN Vs. R MANNAR	February 4, 2008
K RAVIKUMAR Vs. A KALYANASUNDARAM	November 6, 2008
K RAVINDRAN PILLAI Vs. R SHANKAR	July 29, 2008
K RAYAR Vs. SENIOR DIVISIONAL MANAGER	November 26, 2008
K RENGASAMY Vs. REVATHI	March 3, 2008
K S GNANASEKAR Vs. PREM PRATAP SINGH SISODIA ALIAS PREM SINGH SISODIA	January 25, 2008
K S GNANASEKAR Vs. ANIL BHAI BALWANT RAI DESAI	January 25, 2008
K S GOVINDARAJAN Vs. S PRABHAKARAN	November 25, 2008
K S HEDGE Vs. STATE OF TAMIL NADU	August 27, 2008
K S JEYASEELI Vs. DISTRICT PROJECT NUTRITION OFFICER	July 29, 2008
K S KAMAKSHI CHETTY Vs. COMMISSIONER ARUPPUKOTTAI MUNICIPALITY	February 5, 2008
K S KULANDAISAMY Vs. P MANICKAM	June 30, 2008
K S MADHAVAN NAIR ALIAS SETHU MATHAVAN Vs. P L SUMATHI	October 23, 2008
K S MOHAMED IBRAHIM Vs. MOHAMED HABIBULLAH	January 8, 2008
K S NANNAMMAL Vs. M SARADHA	August 7, 2008
K S RAJA Vs. V SHANMUGASUNDARAM	July 29, 2008
K S SHEIK ABDUL CADER Vs. CHAIRMAN, TAMIL NADU WAKF BOARD AND ORS	December 23, 2008
K S SRIPATHI IAS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	July 8, 2008
K S VAIDYANATHAN Vs. EXAMINER LOCAL FUND AND ACCOUNTS	July 1, 2008
K S VIRUTHAMBAL Vs. SPECIAL TAHSILDAR	July 8, 2008
K SAKTHEEANANTH Vs. SECRETARY TO GOVERNMENT LAW DEPARTMENT	January 2, 2008
K SAMPATH Vs. MANI	October 22, 2008
K SANKARA NAMASIVAYAM Vs. C PONNUSAMY	November 14, 2008
K SANTHABAI Vs. DISTRICT COLLECTOR	May 6, 2008
K SANTHANAM ALIAS ALAGAR Vs. MANAGING DIRECTOR METRO TRANSPORT CORP LTD	July 10, 2008
K SARASWATHI Vs. STATE OF TAMIL NADU	July 1, 2008
K SARASWATHI Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT	June 27, 2008
K SARAVANAKUMAR Vs. SHEELA	June 18, 2008
K SATHURU SANKARAVELAN Vs. GOVERNMENT OF TAMILNADU	July 21, 2008
K SEKARAN Vs. GOVERNMENT OF TAMIL NADU	December 19, 2008
K SELVAN Vs. PRESIDENT THIRUPARAMKUNDRAM COOPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED	August 21, 2008
K SELVARAJ Vs. J NARAYANAN	January 28, 2008
K SELVARAJ Vs. COMMISSIONER OFFICE OF THE STATE COMMISSIONER	March 18, 2008
K SELVARAJ Vs. REGISTRAR OF CO-OPERATIVE SOCIETY; JOIN REGISTRAR OF CO-OPERATIVE SOCIETY; DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETY; SPECIAL OFFICER	December 16, 2008
K SELVARAJ; V C AJEETH KUMAR Vs. THE COMMISSIONER AND ORS; THE INDIAN OIL CORPORATION REP BY ITS CHAIRMAN AND MANAGING DIRECTOR AND ORS	March 18, 2008
K SENGENIAMMAL Vs. REGISTRAR PONDICHERRY UNIVERSITY PONDICHERRY	November 21, 2008
K SENTHIL KUMAR Vs. SAHADEVAN	June 9, 2008
K SHANMUGAM Vs. STATE OF TAMIL NADU	June 25, 2008
K SHANMUGAM Vs. DHANALAKSHMI AMMAL	September 1, 2008
K SIVAKUMAR Vs. DISTRICT COLLECTOR	July 14, 2008
K SIVAKUMAR Vs. STATE OF TAMIL NADU	June 17, 2008
K SOMASUNDARAM Vs. STATE OF TAMIL NADU	June 24, 2008
K SOUNDARARAJ Vs. K DHANALAKSHMI	February 27, 2008
K SRINIVASAN Vs. REGIONAL MANAGER	February 14, 2008
K SRINIVASAN Vs. STATE OF TAMIL NADU	June 20, 2008
K SRINIVASAN Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT	November 25, 2008
K SUBRAMANI Vs. P RAJESH KHANNA	December 3, 2008
K SUBRAMANI Vs. DIRECTOR OF ANIMAL HUSBANDARY	August 28, 2008
K SUBRAMANIAM Vs. STATE	October 14, 2008
K SUBRAMANIAN Vs. TAMIL NADU ELECTRICITY BOARD	June 9, 2008
K SUJATHA Vs. B SARAVANARAMAN	January 24, 2008
K SUMATHI Vs. COMMISSIONER HINDU RELIGIOUS CHARITABLE	December 2, 2008
K SUMATHY Vs. STATE OF TAMIL NADU	September 18, 2008
K SUNDARAM Vs. DIRECTOR OF SCHOOL EDUCATION	September 24, 2008
K SUNDARAMOORTHY Vs. UNION OF INDIA	August 27, 2008
K SUNDARARAJAN Vs. T M BAGGIYA LAKSHMI	June 9, 2008
K SUNDARARASU Vs. VIJAYAKUMAR	April 11, 2008
K SWARNAMARY Vs. UNION OF INDIA	June 18, 2008
K T DAYALAN Vs. K T KIRUBANANDAM	August 7, 2008
K T SUNDARAM Vs. T SOUNDAIYA	December 23, 2008
K T VENDRASI Vs. DISTRICT COLLECTOR KANCHEEPURAM	June 24, 2008
K THANGARAJAN Vs. K PALANISAMY	March 28, 2008
K THANGAVELU Vs. ARULDEVI	December 10, 2008
K THIAGARAJAN Vs. DIRECTOR OF SCHOOL EDUCATION	July 11, 2008
K THIRUMALAI JAYABAL MUTHU Vs. JOINT COMMISSIONER OF HINDU	July 28, 2008
K V BALU Vs. PADMA DURAISAMY	September 25, 2008
K V K MOHANAVALLI Vs. UNION OF INDIA & ORS	September 29, 2008
K V MANICKAM Vs. MANICKAM ALIAS RAMASAMY	June 12, 2008
K V MOHAN DOSS Vs. P V BHIDE THE REVENUE SECRETARY TO THE GOVT OF INDIA DEPARTMENT OF REVENUE	October 22, 2008
K V NARASIMHAN Vs. S SALAMMAL	January 22, 2008
K V NATARAJAN Vs. K V ANANTHARAJ	April 22, 2008
K V PERUMAL Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL	January 4, 2008
K V RAMASAMY Vs. STATE OF TAMIL NADU	February 16, 2008
K V SATHYANARAYANAN Vs. DISTRICT REVENUE OFFICER	December 18, 2008
K V SELVARAJ Vs. R SUNDARAM	March 5, 2008
K V SHETTY Vs. WOODBRIER ESTATES LIMITED	March 10, 2008
K V SRIDHARAN AND S RAGUPATHY Vs. S SUNDARAMOORTHY AND PRINCIPAL CHIEF POSTMASTER GENERAL	December 3, 2008
K V SUNDARAM Vs. GOVERNMENT OF TAMILNADU	July 17, 2008
K VADIVEL Vs. NATARAJAN	January 10, 2008
K VARADHARAJULU Vs. DISTRICT ADI DRAVIDA WELFARE OFFICER	June 19, 2008
K VARUNA BABU Vs. STATE OF TAMIL NADU	June 27, 2008
K VASANTHA Vs. M VELUSAMY	February 21, 2008
K VASUDEVAN Vs. GOVERNMENT OF TAMIL NADU	January 28, 2008
K VEERASAMY Vs. DISTRICT REVENUE OFFICER PERIYAR DISTRICT	July 14, 2008
K VELAYUDHAM PILLAI Vs. T VELAYUTHAM PILLAI DIED	September 2, 2008
K VELAYUTHAM Vs. VENKATA NAICKER TRUST	October 15, 2008
K VELLIKANNU Vs. TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-1 LTD	March 18, 2008
K VELUSAMY Vs. CHIEF ENGINEER/ PERSONNEL TAMIL NADU	September 16, 2008
K VELUSAMY Vs. LABOUR COURT	December 15, 2008
K VENKATRATHINAM Vs. THIRUTHANI CO OPERATIVE AGRICULTURAL MARKETING SOCIETY LIMITED	January 23, 2008
K VENUGOPAL Vs. DIRECTOR GENERAL OF POLICE AND CHAIRMAN TAMIL NADU	November 25, 2008
K VIJAYAKUMAR Vs. N SRIRAMULU	March 31, 2008
K VIJAYAKUMARAN Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA	December 1, 2008
K VISWALINGAM Vs. REVENUE DIVISIONAL OFFICER	June 18, 2008
K VISWAN Vs. VIJAYAKUMAR	February 11, 2008
K. CHELLA THANGAM Vs. JESINTHA MARY	December 19, 2008
K. KRISHNAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION	April 28, 2008
K. KRISHNASAMY Vs. CHINNAMMAL	December 12, 2008
K. MANUVEL NADAR Vs. INSPECTOR GENERAL OF REGISTRATION	October 21, 2008
K. MUNEESWARAN Vs. THE STATE REP. BY INSPECTOR OF POLICE	February 1, 2008
K. PARTHASARATHY SPINNING MILLS Vs. COMMISSIONER OF COMMERCIAL TAXES	January 23, 2008
K. SIVAKAMI Vs. S. KRISHNAN	December 10, 2008
K. SUBBAMMAL Vs. THE STATE OF TAMIL NADU	June 12, 2008
K. SUBRAMANIAN Vs. THE DISTRICT COLLECTOR-CUM-CHAIRMAN	July 31, 2008
K.M. ABDUL JALEEL Vs. HAJI N. ABDUL RAHIM	September 12, 2008
K.S. & COMPANY Vs. UNION OF INDIA & ANR.	September 5, 2008
K.V.SRIDHARAN Vs. S.SUNDAMOORTHY	December 3, 2008
KADAMBAYAN Vs. ABDUL RAZAK	December 16, 2008
KALA AGENCIES POONAMALLEE CHENNAI Vs. DEPUTY GENERAL MANAGER LPG	April 30, 2008
KALAIARASI Vs. STATE	October 31, 2008
KALAISELVI Vs. S SHANMUGAM	February 12, 2008
KALAIVANI Vs. K U RAJSEKAR	December 22, 2008
KALAIVANI SPINNERS P LIMITED MYVADI Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	February 20, 2008
KALAVALLY Vs. PARTHASARATHY	October 14, 2008
KALAYANI Vs. M RAMASAMI PADAYACHI	February 27, 2008
KALEESWARI Vs. GOVERNMENT OF TAMILNADU	October 13, 2008
KALIAMMAL Vs. STATE	September 23, 2008
KALIAMMAL Vs. S K SUBRAMANIAN	September 22, 2008
KALIAMMAL Vs. STATE	June 16, 2008
KALIAPERUMAL Vs. KUPPUSAMY	August 4, 2008
KALISAMY Vs. STATE OF TAMILNADU	January 10, 2008
KALKULAM VILAVANCODE TALUK CO OP MARKETING SOCIETY Vs. S ARUL LINGAM	July 3, 2008
KALLANAI AMBALAM Vs. R.R. MUNIYANDI	December 10, 2008
KAMAL ALIAS KAMALAHASAN Vs. STATE OF TAMIL NADU	February 5, 2008
KAMAL HASAAN Vs. P L FINANCE AND INVESTMENT LTD	July 30, 2008
KAMALA DEVI Vs. T P MANOHARAN	October 14, 2008
KAMALA GANAPATHY SUBRAMANIAN Vs. STATE	April 15, 2008
KAMALA KANNAN Vs. M MANIKANDAN	October 23, 2008
KAMALAKANNAN Vs. ANJALAKSHMI	September 5, 2008
KAMALAKSHI PANDYURANGAN COLLEGE OF PHARMACY Vs. PRESIDENT AYYAMPALAYAM VILLAGE PANCHAYAT	August 27, 2008
KAMALAMMAL Vs. STATE OF TAMIL NADU	December 17, 2008
KAMALDHEEP SYNTHETIC LIMITED Vs. CHAIRMAN DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI	February 12, 2008
KAMARAJ Vs. STATE	November 6, 2008
KAMATCHI Vs. M G VENKATESAN	April 29, 2008
KAMDAR EXPORTS EXPORTER AND IMPORTERS Vs. STATE OF TAMIL NADU	November 12, 2008
KAMSALA Vs. STATE	February 13, 2008
KAMSAN Vs. STATE	January 24, 2008
KANAGAM Vs. COMMISSIONER COIMBATORE CORPORATION	February 1, 2008
KANAGARAJ Vs. INSPECTOR OF POLICE	February 16, 2008
KANAGARAJ ALIAS DURAISAMY ALIAS GANESH Vs. STATE	April 24, 2008
KANAGASABAPATHY MUDALIAR Vs. ASSISTANT COMMISSIONER	September 2, 2008
KANAGAVEL Vs. STATE	March 26, 2008
KANAKA @ KANAKAMBAL AND ORS Vs. ETHURAJU AND ORS	December 16, 2008
KANAKA ALIAS KANAKAMBAL Vs. ETHURAJU	December 16, 2008
KANCHANA NAIR SPECIAL SALES SUPERVISOR GUJARAT Vs. SHRI K CHANDRASEKAR	September 10, 2008
KANDAN Vs. STATE	April 2, 2008
KANDASAMY Vs. MANAGEMENT TNSTC KOVAI DIVISION LTD	July 4, 2008
KANDASAMY AND UDAYAKUMAR Vs. STATE THROUGH INSPECTOR OF POLICE	April 21, 2008
KANMANI RAJA Vs. STATE	March 27, 2008
KANNADA PRASAD Vs. SECRETARY TO GOVERNMENT	February 1, 2008
KANNAGI Vs. STATE OF TAMIL NADU	January 2, 2008
KANNAGI Vs. PRESIDENT	November 21, 2008
KANNAIYAN Vs. SULOCHANA AMMAL	December 17, 2008
KANNAMMAL Vs. STATE OF TAMIL NADU	March 27, 2008
KANNAN Vs. STATE	February 26, 2008
KANNAN Vs. STATE	June 19, 2008
KANNAN ALIAS RAMAKRISHNAN Vs. STATE	December 18, 2008
KANNAPPA MUDALIAR Vs. GOVERNMENT OF TAMIL NADU	February 19, 2008
KANNIAMMAL Vs. SPECIAL TAHSILDAR	February 6, 2008
KANNIAMMAL Vs. LIFE INSURANCE CORPORATION OF INDIA GROUP INSURANCE SECTION LIC BUILDNG	September 11, 2008
KANNIAPPAN Vs. STATE	April 9, 2008
KANNIKA PARAMESHWARI SERVICE STATION BHARATH PETROLEUM Vs. BHARATH PETROLEUM CORPORATION ANNA NAGAR	February 14, 2008
KANNUCHAMY Vs. DISTRICT COLLECTOR AND THE SUPERINTENDENT OF POLICE	December 23, 2008
KANNUSAMY Vs. STATE	January 9, 2008
KANYAKUMARI MARKET COMMITTEE AT NAGERCOIL Vs. DELICIOUS CASHEW COMPANY	October 22, 2008
KARNAN ALIAS KARUNAKARAN Vs. UNION OF INDIA	August 19, 2008
KARNATAKA BANK LTD Vs. INDIAN BANK MYLAPORE BRANCH	August 8, 2008
KARPAGAVALLI Vs. SECRETARY TO THE GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT	July 7, 2008
KARTHIKEYAN Vs. KANNAN	April 3, 2008
KARTHIKEYAN Vs. ARUMUGAM	November 5, 2008
KARUPPAN Vs. STATE	January 25, 2008
KARUPPAN Vs. STATE	September 5, 2008
KARUPPASAMY Vs. THE STATE REP. BY INSPECTOR OF POLICE, ARAVAKURICHI POLICE STATION, DISTT. KARUR	January 31, 2008
KARUPPIAH Vs. CHANDRAN	November 10, 2008
KARUPPUSAMY Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT	October 29, 2008
KARUPPUSAMY Vs. SHANMUGA SUNDARAM	July 16, 2008
KARUR BASKETBALL CLUB Vs. Commissioner Karur Municipality	May 8, 2008
KARUR VYSYA BANK LIMITED Vs. INCOME TAX OFFICER	March 26, 2008
KASIMUTHU Vs. STATE	March 3, 2008
KASIPAIYAN @ LAKSHMANAN Vs. STATE	January 22, 2008
KASTURI AND SONS LTD Vs. STATE TRADING CORPORATION OF INDIA LIMITED	July 15, 2008
KATHAR Vs. STATE AND ANOTHER	April 30, 2008
KATHAVARAYANAN ALIAS KUPPUSAMY Vs. KALAIARASI	January 22, 2008
KATHIRVELU Vs. ANBAZHAGAN	March 12, 2008
KAYALVIZHI Vs. S PARTHASARATHY	July 21, 2008
KEERAPAKKAM MAGALIR KALLUDIPPOR MEMBATTU SANGAM Vs. DISTRICT COLLECTOR	February 4, 2008
KERALA ROADWAYS LIMITED Vs. P THULASIRAMAN	November 18, 2008
KETAN A SHAH Vs. DEVENDRAKUMAR HIRALAL VEECUMESEE	January 24, 2008
KEYARAM HOTELS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 29, 2008
KHADER MOIDEEN Vs. STATE	October 14, 2008
KHADIR ALIAS RAVI Vs. STATE OF TAMIL NADU	April 28, 2008
KHALID KHAN Vs. STATE	July 31, 2008
KHURSHEED BANU Vs. OFFICIAL TRUSTEE OF TAMIL NADU	August 6, 2008
KITCHAN BUHARI Vs. STATE	September 30, 2008
KK3 ADTEC Vs. DISTRICT COLLECTOR	May 6, 2008
KNISS LABORATORIES PVT LTD Vs. TAMIL NADU MEDICAL SERVICES CORPORATION LIMITED	October 31, 2008
KODEESWARI Vs. DISTRICT COLLECTOR AND DISTRICT	August 14, 2008
KONAR PUBLICATIONS Vs. MADRAS PALANIAPPA BROS	January 11, 2008
KONE ELEVATOR INDIA PVT LTD Vs. INDO PACIFIC SOFTWARE AND ENTERTAINMENT LTD	September 19, 2008
KONUSI SUBRAMANIYAM Vs. INSPECTOR OF POLICE	March 26, 2008
KOOTHA PILLAI Vs. COMMISSIONER MUNICIPAL ADMINISTRATION	November 5, 2008
KOPPINEDI MANGAYAMMA Vs. UNION TERRITORY OF PONDICHERRY	March 25, 2008
KORAM CHAND THAPAR Vs. MONACO PROPERTIES PVT LTD	August 12, 2008
KOTAK MAHINDRA BANK LTD Vs. UNION OF INDIA	April 30, 2008
KOTAK MAHINDRA BANK LTD Vs. KOTHARI INDUSTRIAL CORPORATION LTD	July 15, 2008
KOTAK MAHINDRA BANK LTD Vs. AMALGAM LEATHER PVT LTD	December 8, 2008
KOTTAICHAMY Vs. KANNAN	April 25, 2008
KOTTEESWARAN Vs. K A SUBRAMANIAM	June 20, 2008
KOUSAR BEGAM Vs. INDIAN BANK GUINDY BRANCH CHENNAI	September 1, 2008
KOVAI MEDICAL CENTRE AND HOSPITAL LIMITED Vs. DIRECTORATE GENERAL OF HEALTH SERVICES M G SECTION NIRMAN BHAVAN NEW DELHI	August 22, 2008
KOVI RAVI Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU	June 19, 2008
KOYA MOHIDEEN Vs. TAHSILDHAR GUDALUR NILGIRIS	February 14, 2008
KOYAMBEDU PERIYAR COMPLEX VIABARIGAL DEIVEEGA PERAVAI PODUNALA SANGAM Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	September 24, 2008
KR TEACHER TRAINING INSTITUTE FOR WOMEN Vs. STATE OF TAMIL NADU	October 28, 2008
KRISHNA ALLOYS Vs. TAMIL NADU ELECTRICITY BOARD	April 24, 2008
KRISHNA CHETTY Vs. GOVERNMENT OF TAMIL NADU	July 3, 2008
KRISHNAGIRI TALUK AGRICULTURAL PRODUCERS COOPERATIVE MARKETING SOCIETY LTD Vs. N MAHALINGAM	July 22, 2008
KRISHNAMMAL Vs. A MARY	September 25, 2008
KRISHNAMMAL Vs. REVENUE DIVISIONAL OFFICER	March 18, 2008
KRISHNAMOORTHY Vs. DHEIVANEETHI	February 22, 2008
KRISHNAMURTHY Vs. MS VENKATAMMAL	October 31, 2008
KRISHNAMURTHY AND ANOTHER Vs. STATE	September 4, 2008
KRISHNAN ALIAS ARUPPU KRISHNAN Vs. STATE	July 1, 2008
KRISHNAN ALIAS RAMASAMY Vs. STATE	March 31, 2008
KRISHNAVENI Vs. D RAGHAVALU	September 17, 2008
KSHATRIA RAJUS CHARITABLE TRUST Vs. RAJESH LAKKANI COMMISSIONER	September 8, 2008
KUHAN Vs. C R SHANMUGHAM	March 17, 2008
KUILAMBAL Vs. DIRECTOR OF SCHOOL EDUCATION	March 27, 2008
KULLAMMAL Vs. PRESIDING OFFICER LABOUR COURT	September 2, 2008
KUMAR Vs. STATE	August 27, 2008
KUMAR Vs. STATE	April 1, 2008
KUMAR Vs. STATE	June 11, 2008
KUMAR Vs. SANJAY AGARWAL	December 16, 2008
KUMAR ALIAS KOOLAIYAN Vs. STATE	October 20, 2008
KUMAR ALIAS KRISHNANN KUMAR Vs. STATE OF TAMIL NADU	October 28, 2008
KUMARAGURU Vs. KAMSALA	October 16, 2008
KUMARAGURU FINANCE Vs. M GANESAN	November 14, 2008
KUMARAN AND CO. Vs. UNITED INDIA INSURANCE CO. LTD.	July 22, 2008
KUMARASEN Vs. INSPECTOR GENERAL OF REGISTRATION	February 12, 2008
KUMARAVEL Vs. STATE	June 16, 2008
KUMARESAN; P HARIKRISHNAN MANAGING TRUSTEE ARULMIGU ESWARI PADHRA KALIAMMAN TEMPLE Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD AND ORS; ASSISTANT COMMISSIONER HINDU RELIGIOUS CHARITABLE ENDOWMENT ADMINISTRATION DEPARTMENT AND THE EXECUTIVE OFFICER A/M ISAKKI AMMAN THIRUKOIL MUPPANDAL	September 22, 2008
KUNJAMMA @ P J ALIAMMA Vs. R SANKARA SUBRAMANIAN THEVAR AND HARI DAS	August 12, 2008
KUNJAMMAL Vs. STATE	October 31, 2008
KUNJITHAM Vs. G THANIKACHALAM	August 11, 2008
KUNNUMAL MADHAVI Vs. KARTHIYAYINI	September 8, 2008
KUPPAN Vs. STATE	April 2, 2008
KUPPAN ALIAS GOPAL Vs. KUPPUSAMY GOUNDER	September 1, 2008
KUPPUSAMI Vs. STATE	March 25, 2008
KURUNTHAN Vs. STATE	February 1, 2008
KUSUM ASHOK Vs. N AJIT KUMAR	March 26, 2008
KUTTI ALIAS RAMALINGAM Vs. STATE	April 11, 2008
KUTTI MANI ALIAS MANI Vs. STATE REP. BY THE INSPECTOR OF POLICE	January 31, 2008
KUTTIAMMAL Vs. EXECUTIVE OFFICER	February 19, 2008
KUTTY ALIAS VINCENT Vs. STATE	November 17, 2008
KWALITY SPINNING MILLS LTD. Vs. INDIA CEMENTS CAPITAL FINANCE LTD.	June 9, 2008
KWICK HANDLING SERVICE PVT LTD Vs. JOINT SECRETARY DEPARTMENT OF REVENUE MINISTRY OF FINANCE GOVERNMENT OF INDIA	July 8, 2008
KWICK HANDLING SERVICE PVT LTD Vs. JOINT SECRETARY DEPARTMENT OF REVENUE MINISTRY OF FINANCE GOVERNMENT OF INDIA NEW DELHI	November 14, 2008
L ANANDAKUMAR Vs. PRESIDING OFFICER THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	December 2, 2008
L BHOJAN Vs. MANAGING DIRECTOR	September 16, 2008
L BOOPATHI Vs. STATE	July 9, 2008
L CHOCKALINGAM Vs. CHAIRMAN PANDYAN GRAMA BANK	August 25, 2008
L GANESH BALAIAH Vs. DIRECTOR GENERAL OF POLICE	August 14, 2008
L GOVINDARAJ Vs. DISTRICT REVENUE OFFICER	August 27, 2008
L I C TEMPORARY EMPLOYEES' ASSOCIATION Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA	June 9, 2008
L JESSIE FATHIMA Vs. COMMISSIONER OF POLICE CHENNAI	February 27, 2008
L K BABURAJ Vs. UNION OF INDIA	February 25, 2008
L K SUBRAMANIAN Vs. N RAMALINGAM	February 11, 2008
L KALYAMOORTHY Vs. STATE OF TAMILNADU	September 17, 2008
L LAKSHMI NARAYANAN Vs. V ANANDAN	December 17, 2008
L LOGANATHAN Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI	January 2, 2008
L MALA Vs. TAHSILDAR (BIRTH AND DEATH CONTROLLING AUTHORITY)	September 30, 2008
L MALATHI Vs. SECRETARY	June 17, 2008
L MANI Vs. ASST GENERAL MANAGER	June 27, 2008
L NAGESWARAN Vs. STATE OF TAMIL NADU	September 5, 2008
L NICHOLAS Vs. TAMIL NADU ELECTRICITY BOARD NILGIRIS	August 25, 2008
L PRAKASH Vs. SUPERINTENDENT PUZHAL CENTRAL PRISON PUZHAL	July 23, 2008
L PRASAD Vs. CHAIRMAN	May 6, 2008
L RAJALAKSHMI Vs. A G CHANDRA PRAKASH ALIAS PRABHU	November 11, 2008
L VASUDEVAN Vs. INSPECTOR OF GENERAL OF REGISTRATION	February 8, 2008
L. RAJABATHAR Vs. STATE	October 14, 2008
L.K.S. JEWELLERS Vs. STATE OF TAMIL NADU	November 11, 2008
LAHARI RECORDING COMPANY LIMITED Vs. MUSIC MASTER AUDIO	March 3, 2008
LAKSHMANAN Vs. STATE OF TAMIL NADU	July 9, 2008
LAKSHMI Vs. PALANIAMMAL	July 15, 2008
LAKSHMI Vs. N A NASIA	June 27, 2008
LAKSHMI Vs. METROPOLITAN TRANSPORT CORPORATION LTD	April 3, 2008
LAKSHMI Vs. UNION OF INDIA	April 2, 2008
LAKSHMI Vs. V.N. JEYAPRAKASH	September 26, 2008
LAKSHMI Vs. RATHINAMBAL	November 18, 2008
LAKSHMI AMMAL Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF URBAN LAND CEILING	December 18, 2008
LAKSHMI HOMES REP BY MR G GANESH, MANAGING PARTNER Vs. R PARAMESWARI AND JUSTICE S SIVASUBRAMANIAM (RETD ), SOLE ARBITRATOR	January 11, 2008
LAKSHMI MILLS COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE	November 24, 2008
LAKSHMI PRASANNA AGENCIES Vs. DEPUTY COMMISSIONER OF CUSTOMS EDI EXPORTS	October 15, 2008
LAKSHMI SHANKAR MILLS P LTD Vs. AUTHORISED OFFICER/CHIEF MANAGER	April 15, 2008
LAKSHMI SRINIVAS SAVINGS AND CHIT FUNDS SYNDICATE PRIVATE LIMITED Vs. J S RAMAN	March 6, 2008
LAKSHMI VIDHYA SANGAM Vs. REGIONAL TRANSPORT OFFICER MADURAI SOUTH	November 3, 2008
LAKSHMI VIDHYA SANGAM MADURAI Vs. REGIONAL TRANSPORT OFFICER MADURAI	January 11, 2008
LAKSHYA APARTMENTS OWNERS ASSOCIATION Vs. T KANNIYARANI	August 26, 2008
LALGUDI G JAYARAMAN Vs. CLEVELAND CULTURAL ALLIANCE	February 26, 2008
LALITHA Vs. V ARJUNAN	April 29, 2008
LALITHA Vs. STATE	June 18, 2008
LALITHA BAI Vs. SPECIAL TAHSILDAR	September 11, 2008
LALITHA DEVI Vs. MANAGEMENT OF HANDLOOM EXPORT PROMOTION COUNCIL	January 31, 2008
LALITHA NARAYAN Vs. LATHA BARATHAN	March 13, 2008
LAND ACQUISITION OFFICER Vs. SELVARAJ	September 29, 2008
LAND ACQUISITION OFFICER Vs. THEKKIAMMAL ALIAS THIRUPPATHIAMMAL	August 14, 2008
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR ADW OMALUR Vs. PALANIAMMAL	July 23, 2008
LAND ACQUISITION OFFICER MAHE Vs. ANITHA SANALKUMAR	July 21, 2008
LAND ACQUISITION OFFICER SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE KRISHNAGIRI Vs. MUNUSAMY	July 30, 2008
LAND ACQUISITION OFFICER, SPECIAL TEHSILDAR Vs. KADER USSAIN	April 30, 2008
LAND OWNERS OF S F NO 195 1 OF MAYANUR VILLAGE Vs. T R Nagarajan	April 3, 2008
LANSON CARS (P) LTD. Vs. COMMERCIAL TAX OFFICER	August 22, 2008
LATIN DIOCESE OF TRIVANDRUM ST ALOYSIUS HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	June 26, 2008
LAXMI BAI Vs. BANSI LAL	September 12, 2008
LAXMI COTTON TRADERS LTD Vs. SANKU CHAKARA MILLS LTD	July 1, 2008
LAXSHMI VIDHYA SANGAM Vs. REGIONAL TRANSPORT OFFICER	January 11, 2008
LEELA CHRISTABEL Vs. PRESIDING OFFICER LABOUR COURT	December 2, 2008
LEELAMMAL Vs. UNION OF INDIA	January 25, 2008
LEELAVATHI Vs. STATE OF TAMIL NADU	April 10, 2008
LEIGH BAZAAR MERCHANTS ASSOCIATION LTD Vs. COMMISSIONER	June 10, 2008
LIC HOUSING FINANCE LTD Vs. R SARADHA	July 16, 2008
LILLY STANISLAUS Vs. CHAIRMAN T N E B	February 11, 2008
LITTLE FLOWER PRIMARY SCHOOL Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION	November 24, 2008
LIYAKATH ALI RAHMAN Vs. STATE	September 11, 2008
LOGANATHA NAICKER Vs. COMMISSIONER H R AND CE	August 5, 2008
LOGANATHAN Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE NEW DELHI	November 27, 2008
LOGESH REDDI Vs. INSPECTOR OF POLICE MATHIRIGI POLICE	June 18, 2008
M A BOSE Vs. STATE OF TAMIL NADU	June 26, 2008
M A N LOGANATHAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE DMS COMPOUND TEYNAMPET	July 9, 2008
M A NATESAN Vs. DISTRICT COLLECTOR DISTRICT	December 22, 2008
M ABDUL JALEEL Vs. HAJI N ABDUL RAHIM	September 12, 2008
M ALI HUSSAIN Vs. TAMIL NADU WAKF BOARD	December 17, 2008
M AMMASI Vs. GOVERNMENT OF TAMIL NADU	August 22, 2008
M AMOHAMED THAMEEM Vs. F M BILAL	July 8, 2008
M ANANDA Vs. DIRECTOR GENERAL OF PRISONS	August 12, 2008
M ANANDA PARASURAMMAN Vs. DIRECTOR GENERAL OF POLICE	June 10, 2008
M ANANDAN Vs. A DAKSHINAMOORTHY	January 8, 2008
M ANBAZHAGAN Vs. UNION OF INDIA	August 1, 2008
M ARUL MANIMARAN Vs. SECRETARY TO GOVERNMENT	March 28, 2008
M ARULARASAN Vs. STATE OF TAMIL NADU	March 7, 2008
M ARULPRAKASAM Vs. INSPECTOR OF POLICE	December 15, 2008
M ARUNAGIRI Vs. CHAIRMAN NATIONAL COMMISSION FOR SCHEDULED CASTE AND SCHEDULED TRIBES	July 16, 2008
M ASHOK KUMAR Vs. SECRETARY TO GOVERNMENT	April 29, 2008
M AYSHA BEEVI Vs. SPECIAL COMMISSIONER AND COMMISSIONER	September 2, 2008
M AZARIAH Vs. HENRY THIAGARAJ MANAGING TRUSTEE DALIT LIBERATION EDUCATION TRUST	April 9, 2008
M BALACHANDER Vs. DIRECTOR GENERAL OF POLICE	June 24, 2008
M BALASUBRAMANIAM Vs. INSPECTOR GENERAL OF REGISTRATION	July 9, 2008
M BAZEER AHAMED Vs. DISTRICT COLLECTOR	May 6, 2008
M C ELUMALAI CHETTIAR Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT	September 25, 2008
M CHAKRAPANI Vs. T VASANTHA	February 27, 2008
M CHAKRAVARTHY Vs. DIRECTOR OF SCHOOL EDUCATION	June 25, 2008
M CHANDRA Vs. COMMISSIONER CORPORATION OF MADURAI/REGISTRAR OF BIRTHS AND DEATHS	September 26, 2008
M CHIDAMBARAM Vs. M S UNITED INDIA INSURANCE CO LTD	April 4, 2008
M CHINNASUBRAMANIAN Vs. SUB INSPECTOR OF POLICE	February 20, 2008
M CHINNIAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINES	June 24, 2008
M CHINNUSAMY Vs. GOVERNMENT OF TAMIL NADU	December 8, 2008
M CHOKKALINGAM Vs. STATE OF TAMIL NADU	January 23, 2008
M CHOKKALINGAM SECRETARY Vs. BRANCH MANAGER THE DHARMAPURI DISTRICT CENTRAL CO-OPERATIVE BANK LTD	July 2, 2008
M D MATHIVANAN Vs. GOVERNMENT OF TAMIL NADU	August 1, 2008
M D RAJUKUMAR Vs. REGISTRAR BHARATHIAR UNIVERSITY COIMBATORE	July 18, 2008
M DAKSHINAMOORTHY Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	June 26, 2008
M DEEPALAKSHMI Vs. R RAMESH	July 15, 2008
M DENNIS JOE Vs. STATE OF TAMILNADU	June 30, 2008
M DEVASAGAYAM Vs. D ARULAPPAN	December 19, 2008
M DHAKSHINAMOORTHI Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT	July 22, 2008
M DHANASEKARAN Vs. S KRISHNAN	July 17, 2008
M DHANASEKARAN Vs. S KRISHNAN	July 7, 2008
M DIVYA PRABHA Vs. TAMIL NADU AGRICULTURAL UNIVERSITY	November 25, 2008
M DURAISAMY Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	January 3, 2008
M E DEVARAJAN Vs. B ADHIKESAVALU	August 28, 2008
M EASWARI Vs. VIJAYAKUMAR	November 6, 2008
M G PERIASAMY Vs. MUTHUSAMY	November 20, 2008
M G VAJRAVELU Vs. CHIEF ENGINEER, (DISTRIBUTION) COIMBATORE REGION AND SUPERINTENDING ENGINEER COIMBATORE ELECTRICITY DISTRIBUTION	October 29, 2008
M G VENKATESAN Vs. KAMACHI	April 29, 2008
M GANAGAVEL Vs. A RAMAMOORTHY	June 23, 2008
M GANAPATHY Vs. DIRECTOR OF SCHOOL EDUCATION	June 27, 2008
M GANESA REDDIAR Vs. C KRISHNASAMY RAJU	April 22, 2008
M GANESAN Vs. VIMALA DEVI SOLE PROPRIETRIX	July 10, 2008
M GANESAN Vs. STATE THROUGH INSPECTOR OF POLICE	November 5, 2008
M GOPALAKRISHNAN Vs. UNION OF INDIA	July 16, 2008
M GOPINATHAN Vs. DIRECTOR GENERAL OF POLICE	June 27, 2008
M GOVINDARAJ Vs. V NALLASIVAN	February 20, 2008
M GULLAPPA Vs. KRISHNAMMA	April 30, 2008
M HANUMANTHA RAO Vs. SPECIAL DEPUTY COLLECTOR MADRAS METROPOLITAN	February 14, 2008
M HARIDASS Vs. STATE OF TAMIL NADU	June 3, 2008
M INBARAJ Vs. SPECIAL TAHSILDAR	March 11, 2008
M INDIRA Vs. MANAGER INDIAN OVERSEAS BANK	May 13, 2008
M INDIRANI Vs. STATE OF TAMILNADU	April 10, 2008
M INDIRANI Vs. MANAGEMENT OF COIMBATORE MURUGAN MILLS	September 25, 2008
M JAGANNATHAN Vs. MANOHARAN	December 5, 2008
M JAICHANDREN Vs. GOVERNMENT OF TAMIL NADU	October 15, 2008
M JAMAL MOHAMED Vs. SAVANI TRANSPORT P LTD	October 22, 2008
M JAYALAKSHMI Vs. EXECUTIVE ENGINEER	May 14, 2008
M JAYANTHI Vs. TEACHERS RECRUITMENT BOARD	July 17, 2008
M JEGANNATHAN Vs. STATE OF TAMIL NADU	November 21, 2008
M JESIAN Vs. THIRUVADUTHURAI ADHINAM	March 7, 2008
M JEYAMANI Vs. PERSONAL ASSISTANT	January 23, 2008
M K ANAND Vs. SUPERINTENDENT OF POLICE	December 10, 2008
M K AYYANAR Vs. STATE OF TAMIL NADU	December 10, 2008
M K GULAM RASUL Vs. A/M DHARMARAJA @ DHROWAPATHI AMMAN TEMPLE	August 27, 2008
M K SANGA Vs. UNION OF INDIA	March 18, 2008
M K SANTHI Vs. DISTRICT EMPLOYMENT EXCHANGE OFFICER VILLUPURAM	July 29, 2008
M KADAR MOHIDEEN Vs. JOINT COMMISSIONER OF CIVIL SUPPLIES CHEPAUK	June 11, 2008
M KALA Vs. RENGANATHAN ALIAS KANNAN	December 5, 2008
M KALAVATHY Vs. K CHITRA	September 17, 2008
M KALIAPPAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	October 21, 2008
M KALIYAMOORTHY Vs. R KRISHNAMOORTHY	January 24, 2008
M KALPANA Vs. VETRI VENDHAN INSPECTOR OF POLICE KARIMANGALAM POLICE STATION	July 30, 2008
M KANAKABAI Vs. STATE OF TAMIL NADU	August 14, 2008
M KANDASAMY Vs. DISTRICT COLLECTOR	January 24, 2008
M KANDASAMY Vs. A RAJENDRAN	June 23, 2008
M KARNAN Vs. PRESIDING OFFICER	June 9, 2008
M KARUPPANNAN Vs. M PONNUSAMY	November 17, 2008
M KHADER MOHIDEEN Vs. SUPERINTENDENT OF POLICE NAGAI	June 20, 2008
M KRISHNAMOORTHY Vs. M NACHIMUTHU	November 7, 2008
M KRISHNAN Vs. STATE OF TAMILNADU	July 17, 2008
M KRISHNASAMY Vs. PRINCIPAL DISTRICT JUDGE PUDUKKOTTAI SPECIAL TRIBUNAL FOR CO-OP CASES PUDUKKOTTAI	September 8, 2008
M KUGAPRIYAN Vs. REGISTRAR PONDICHERRY UNIVERSITY	December 18, 2008
M KUMAR Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	December 10, 2008
M KUMAR Vs. DEVI	August 7, 2008
M KUMAR Vs. STATE	March 28, 2008
M KUMAR Vs. S SUBBIAH KONE	December 23, 2008
M KUPPAN Vs. ADDITIONAL BLOCK	June 20, 2008
M LAKSHMI Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME PROHIBITION AND EXCISE DEPARTMENT	November 28, 2008
M LOGANATHAN Vs. MARIYAYEEAMMAL	June 27, 2008
M LOGANATHAN Vs. INCOME TAX OFFICER	May 14, 2008
M M CHOLAN DEPUTY OFFICIAL LIQUIDATOR Vs. ANURAG GOEL	June 19, 2008
M M J NAMAZI Vs. GANI	September 10, 2008
M M SYNTHETICS Vs. COMMERCIAL TAX OFFICER-II; ASSISTANT COMMISSIONER (CT) AND THE BRANCH MANAGER, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	September 1, 2008
M M V ALAGAPPAN Vs. KARAIKUDI CO-OPERATIVE HOUSE	February 15, 2008
M MADAN Vs. GOVERNMENT OF TAMIL NADU	July 16, 2008
M MALARVANNAN Vs. UNION OF INDIA	June 10, 2008
M MALATHI Vs. P MANIKANDAN	June 30, 2008
M MARIA JOSEPH Vs. STATE OF TAMIL NADU	July 8, 2008
M MARIMUTHU Vs. STATE	March 14, 2008
M MARTIN Vs. STATE OF TAMIL NADU	November 21, 2008
M MASOOD KHAN Vs. SHERIN JAHAN	December 11, 2008
M MAYAKAL Vs. DISTRICT FOREST OFFICER	November 5, 2008
M MOHAMMED IBRAHIM Vs. STATE OF TAMIL NADU	July 23, 2008
M MOHANRAJ Vs. ASSISTANT ENGINEER	June 12, 2008
M MUNUSAMY Vs. STATE	April 16, 2008
M MURALI Vs. CHAIRMAN TAMIL NADU HOUSING BOARD	September 30, 2008
M MURUGAMMAL Vs. SAKUNTHALA	March 13, 2008
M MURUGAN Vs. GOVERNMENT OF INDIA MINISTRY OF HUMAN RESOURCES DEVELOPMENT	July 17, 2008
M MURUGAVEL Vs. COMMISSIONER MUNICIPAL CORPORATION	September 19, 2008
M MUTHUCHAMI Vs. SECRETARY TO GOVERNMENT	July 2, 2008
M N RAJAN Vs. STATE OF TAMIL NADU	June 10, 2008
M N RANGASAMY Vs. A KISHNASAMY	October 30, 2008
M N SANARANARAYANAN Vs. ACCOUNTANT GENERAL ACCOUNTANT GENERAL TEYNAMPET	June 30, 2008
M NADIMUTHU Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES	July 2, 2008
M NAGENDIRAN, KAMATCHI Vs. UNION OF INDIA	November 18, 2008
M NAGU Vs. DISTRICT COLLECTOR	February 26, 2008
M NATARAJAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT CHENNAI	April 28, 2008
M NATHIAN Vs. MANAGEMENT OF PATTUKOTTAI ALAGIRI	June 11, 2008
M NIZAMUDEEN Vs. CHEMPLAST SANMAR LIMITED	October 31, 2008
M NOORUDEEN Vs. STATE OF TAMILNADU	November 21, 2008
M O HASAN KUTHOOS MARICAR LTD Vs. AGATE MADRAS INTERNATIONAL FINANCE LTD	October 14, 2008
M P GOVINDASWAMY Vs. GOVERNMENT OF TAMIL NADU	April 22, 2008
M P KALAIMANI Vs. R RATHINAKUMAR SPECIAL OFFICER	April 16, 2008
M P KANAKAN Vs. GOVERNMENT OF TAMIL NADU; DIRECTOR OF GEOLOGY AND MINING AND THE COLLECTOR	October 15, 2008
M P RANJIT Vs. S HARSHAVARDHAN	November 12, 2008
M PA BASHEER AGAMETH Vs. KATHIJA BEEVI AND	March 10, 2008
M PA BASHEER AGAMETH Vs. KATHIJA BEEVI	March 1, 2008
M PALANI Vs. MEENAKSHI	February 27, 2008
M PALANI Vs. MUNIAMMAL	September 18, 2008
M PALANIAPPAN Vs. THE DIRECTOR OF SPECIAL, VILLAGE PANCHAYAT AND ORS	December 17, 2008
M PALANIVEL Vs. GOVERNMENT OF TAMIL NADU	December 10, 2008
M PANCHAMIRTHAM Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI	April 22, 2008
M PARAMASIVAM Vs. UNION OF INDIA	September 30, 2008
M PENCHALAIAH S/O MEKA GOVINDU Vs. UNION OF INDIA; CENTRAL ADMINISTRATIVE TRIBUNAL	December 23, 2008
M PERIAKARUPPU Vs. STATE OF TAMIL NADU	September 1, 2008
M PERIYAKARUPPAN Vs. NACHIYAPPAN	January 29, 2008
M PEYAPANDIAN Vs. SUB-REGISTRAR, CHECKANOORANI; SPECIAL DEPUTY COLLECTOR (STAMPS)	December 17, 2008
M PIRAI CHOODI Vs. INCOME TAX OFFICER BUSINESS WARD	February 5, 2008
M PONNUSWAMY Vs. UNIVERSITY OF MADRAS	February 20, 2008
M PUNNIYAKOTI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	June 23, 2008
M R BALAJI Vs. STATE OF TAMIL NADU	February 6, 2008
M R SHANMUGAM ALIAS THENKOVAN Vs. STATE	May 27, 2008
M RADHAKRISHNAN Vs. STATE OF TAMIL NADU	June 16, 2008
M RADHAKRISHNAN Vs. MANAGEMENT OF MARSHALL SONS AND CO MFG LTD	November 3, 2008
M RADHIGA Vs. S DURAISAMY	October 23, 2008
M RAJA Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD	November 13, 2008
M RAJAGOPAL Vs. DISTRICT REVENUE OFFICER	June 17, 2008
M RAJAGOPAL Vs. STATE OF TAMIL NADU	June 24, 2008
M RAJAKUMAR Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT CHENNAI	July 18, 2008
M RAJAKUMAR Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT CHENNAI	July 21, 2008
M RAJENDIRAN Vs. PERUNTHALAIVAR KAMARAJAR KRISHI VIGYAN KENDRA	August 14, 2008
M RAJENDRAN Vs. MANAGEMENT OF METRO TRANSPORT CORPORATION DIVISION I LTD	August 27, 2008
M RAJENDRAN Vs. EXECUTIVE OFFICER	June 24, 2008
M RAJENDRAN Vs. STATE OF TAMIL NADU	June 10, 2008
M RAJESH Vs. STATE OF TAMIL NADU	July 8, 2008
M RAJESH ALIAS RAJENDRA KUMAR Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	December 3, 2008
M RAJU Vs. PRESIDING OFFICER I ADDL LABOUR COURT	December 5, 2008
M RAMACHANDRAN Vs. SECRETARY TO GOVERNMENT HOME SERVICE-K	July 14, 2008
M RAMAKRISHNAN Vs. DENA BANK	August 1, 2008
M RAMASAMY GOUNDER Vs. S KARUPPATHAL	March 25, 2008
M RAMASANKAR Vs. DISTRICT LEVEL VIGILANCE COMMITTEE &	August 14, 2008
M RAMESH KUMAR Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	July 17, 2008
M RAMIAH Vs. COMMISSIONER TIRUNVELVELI CORPORATION	July 11, 2008
M RANGANATHAN Vs. M THULASI NAICKER	July 29, 2008
M RANGANATHAN Vs. V MARIAPPAN	August 27, 2008
M RATNAVEL Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD	February 8, 2008
M RAVI Vs. M RAJAMANICKAM	February 19, 2008
M RAVI Vs. TAMIL NADU STATE TRANSPORT CORPORATION	September 16, 2008
M REVATHI Vs. DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER	November 25, 2008
M RUKMANI Vs. GOVERNMENT OF TAMILNADU	June 17, 2008
M S GNANASOUNDARI Vs. INDIAN BANK	February 21, 2008
M S J K INDUSTRIES LTD Vs. BABU	March 24, 2008
M S KUMANAN Vs. SUSHIL R BHATIA	April 25, 2008
M S NARAYANAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH	August 28, 2008
M S NEW INDIA ASSURANCE CO LTD PUDUKKOTTAI Vs. VELU	March 11, 2008
M S ORIENTAL INSURANCE CO LTD Vs. RAJAMANI	September 29, 2008
M S RAJAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	August 14, 2008
M S SIDHAN Vs. SPECIAL COMMISSIONER AND SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT FORT ST GEORGE CHENNAI	January 29, 2008
M S SIDHAN Vs. DIRECTOR OF AGRICULTURE	January 29, 2008
M S SIVAKUMAR Vs. COMMISSIONER OF POLICE	December 1, 2008
M S UNITED INDIA INSURANCE CO LTD Vs. ANTONY AMMAL &	April 3, 2008
M S UNITED INDIA INSURANCE CO LTD Vs. KANAGAMANI	April 3, 2008
M S VASUNDARA Vs. STATE OF TAMIL NADU	August 27, 2008
M SADIQ BASHA Vs. VIJAYALAKSHMI	January 10, 2008
M SAHUL HAMEED CORRESPONDENT Vs. STATE GOVERNMENT OF TAMIL NADU	August 8, 2008
M SAMAYAMUTHU Vs. SECRETARY TO THE	September 2, 2008
M SANGAMESWARAN Vs. GOVERNMENT OF TAMIL NADU	April 11, 2008
M SAROJA Vs. T SUNDARI	December 12, 2008
M SARVOTHAM Vs. CANARA BANK TONDIAPET BRANCH	November 5, 2008
M SASIDHARAN Vs. GOVERNMENT OF TAMIL NADU	June 25, 2008
M SATHISHKUMAR Vs. M RAMASAMY	March 24, 2008
M SATHYANARAYANAN Vs. GOVERNMENT OF TAMIL NADU	October 29, 2008
M SEKAR Vs. UNION OF INDIA	June 10, 2008
M SELVI Vs. INDIAN OIL CORPORATION	September 24, 2008
M SENTHIL KUMAR Vs. J SIVAGANESH	February 4, 2008
M SENTHILPRABHU Vs. STATE OF TAMIL NADU	March 27, 2008
M SENTHILPRABHU Vs. STATE OF TAMIL NADU	March 17, 2008
M SHAKUL HAMEED Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HEALTH AND FAMILY WELFARE DEPARTMENT	June 19, 2008
M SHANMUGAM Vs. M ARUMUGAM	April 23, 2008
M SIVAKUMAR Vs. JOINT REGISTRAR OF CO-OP SOCIETIES REVISIONAL AUTHORITY	February 8, 2008
M SIVANANDAM Vs. STATE OF TAMIL NADU	April 29, 2008
M SOUNDARARAJAN GOVERNMENT COLLEGE OF ENGINEERING BARGUR Vs. GOVERNMENT OF TAMIL NADU	February 7, 2008
M SREEKUMAR Vs. GOVERNMENT OF TAMIL NADU	October 21, 2008
M SREERANGAN Vs. TAHSILDAR SALEM DISTRICT	August 1, 2008
M SUBBIAH Vs. T SUBBIAH DIED	December 15, 2008
M SUBRAMANI Vs. ASSISTANT COMMISSIONER	October 24, 2008
M SUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU	December 23, 2008
M SUBRAMANIAN Vs. DISTRICT COLLECTOR NAMAKKAL	April 4, 2008
M SUDHAKAR Vs. SARALA KRISHNAN	February 26, 2008
M SUGUMARAN Vs. ARBITRATOR AND CO-OP SUB REGISTRAR	July 1, 2008
M SUMATHI Vs. STATE	December 2, 2008
M SWAMINATHAN Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT	November 20, 2008
M THANDAPANI Vs. DISTRICT COLLECTOR COINBATORE DISTRICT	September 19, 2008
M THANGAMUTHU Vs. M CHANDRA	December 2, 2008
M THARANYAPRAKASH Vs. STATE	June 12, 2008
M THIRUNAVUKKARASU Vs. SECRETARY TAMIL NADU LEGISLATIVE ASSEMBLY	January 22, 2008
M THYAGARAJAN Vs. COMMISSIONER KOVILPATTI MUNICIPALITY TUTICORIN DISTRICT	November 21, 2008
M U A ARMUGAPERUMAL Vs. ADDITIONAL COMMERCIAL TAX OFFICER FAC	April 24, 2008
M UMAMAHESWARAN Vs. STATE	December 2, 2008
M V R A SOUNDARARAJAN Vs. COMMISSIONER DINDIGUL MUNICIPALITY DINDIGUL	March 14, 2008
M VAIRAMUTHU Vs. COLLECTOR	December 2, 2008
M VAITHIALINGAM Vs. ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS	April 22, 2008
M VEDAPURI Vs. O M RAJ	October 14, 2008
M VEERAPPAN Vs. STATE	July 30, 2008
M VENKATARAMAN Vs. DISTRICT COLLECTOR PASUMPON MUTHURAMALINGA THEVAR DISTRICT	December 3, 2008
M VENKATESAN Vs. CHAIRMAN EXPORT INSPECTION COUNCIL	September 16, 2008
M VIJAYAN Vs. EXECUTIVE OFFICER	June 24, 2008
M YUSUFF Vs. SECRETARY TO GOVERNMENT	June 24, 2008
M. CHIDAMBARAM AND OTHERS Vs. STATE	July 1, 2008
M. JEYARAMAN Vs. STATE OF TAMIL NADU AND OTHERS	September 29, 2008
M. MASOOD KHAN Vs. SHERIN JAHAN	December 11, 2008
M. MOHAMMED MUJAMMIL Vs. THE DISTRICT COLLECTOR, DINDUGAL.	June 13, 2008
M. MUTHIAH Vs. MASILAMANI	February 19, 2008
M. PALPANDI AND OTHERS Vs. STATE	March 3, 2008
M. PONNUSAMY Vs. THE REVENUE DIVISIONAL OFFICER, MUSIRI AND OTHERS	January 21, 2008
M. RAJENDRA NAIDU Vs. STERLING HOLIDAY RESORTS (INDIA) LTD.	November 7, 2008
M. RAJENDRA NAIDU Vs. STERLING HOLIDAY RESORTS (INDIA) LTD.	January 22, 2008
M. SEVUGAN Vs. S.P. LAKSHMANAN	December 1, 2008
M. SRIDHAR Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI AND ORS.	November 7, 2008
M. VEDAPURI Vs. O.M. RAJ	October 14, 2008
M.I. KESARI Vs. P. PONMANUVEL	December 22, 2008
M.M.T.C. Vs. VICNIVASS AGENCY	August 21, 2008
M.N. EKASAN Vs. STATE AND ANOTHER	April 24, 2008
M.P. ILANGO Vs. CONSERVATOR OF FORESTS	October 14, 2008
M.S. ZEENATH Vs. MOHD. HAMEED DECEASED AND 12 OTHERS.	August 27, 2008
MABNAGEMENT TAMILNADU CEMENTS CORPORATION LTD Vs. K KANDASAMI	December 3, 2008
MADANRAJ Vs. SECRETARY TO GOVERNMENT FOOD	July 4, 2008
MADESH Vs. STATE	July 7, 2008
MADESH Vs. STATE	July 17, 2008
MADESHWARAN Vs. STATE	March 12, 2008
MADHAVI Vs. SECRETARY STATE BOARD OF SCHOOL EXAMINATION	September 9, 2008
MADHIVANAN Vs. STATE	November 5, 2008
MADRAS CEMENTS LIMITED Vs. STATE OF TAMIL NADU	November 13, 2008
MADRAS CORPORATION STAFF CO-OP. STORES LIMITED Vs. COMMERCIAL TAX OFFICER AND ANR.	December 23, 2008
MADRAS DOCK LABOUR BOARD EMPLOYEES PROGRESSIVE UNION Vs. UNION OF INDIA	August 26, 2008
MADRAS ENGLISH BAPTIST CHURCH Vs. STATE OF TAMIL NADU	January 11, 2008
MADRAS FERTILIZERS LIMITED Vs. THERMAX BABCOCK AND WILCOX LIMITED	September 5, 2008
MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD OFFICIAL AND EMPLOYEES UNION Vs. STATE OF TAMIL NADU	October 31, 2008
MADRAS RACE CLUB Vs. SECRETARY TO GOVERNMENT	November 26, 2008
MADRAS SECURITY PRINTERS Vs. STATE OF TAMIL NADU	February 20, 2008
MADRAS SEVA SADHAN HIGHER SECONDARY SCHOOL Vs. K M VALLIAPPAN	April 17, 2008
MADRAS SOCIAL SERVICE SOCIETY Vs. INDRA DAMOTHARAN	July 2, 2008
MADURA COATS LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 30, 2008
MADURAI NAGAR SALAIORAM MATRUM Vs. TAMIL NADU TEXTILE MERCHANTS ASSOCIATION LTD	February 21, 2008
MAHABOOB BASHA Vs. KASTHURI NOORJAHAN	February 8, 2008
MAHADEVAN Vs. INSPECTOR OF POLICE	June 13, 2008
MAHALAKSHMI Vs. STATE OF TAMILNADU	July 9, 2008
MAHALAKSHMI TEXTILE MILLS PASUMALAI Vs. GOVERNMENT OF MADRAS	August 12, 2008
MAHALAKSHMI TILES Vs. SECRETARY, SALES TAX APPELLATE TRIBUNAL (AB); APPELLATE ASSISTANT COMMISSIONER, (COMMERCIAL TAXES) AND THE COMMERCIAL TAX OFFICER (FAC)	December 17, 2008
MAHALINGAM Vs. RAJALAKSHMI	July 30, 2008
MAHALINGAM Vs. STATE	June 17, 2008
MAHARAJA PRITHVI ENGINEERING COLLEGE Vs. DIRECTOR OF TECHNICAL EDUCATION	September 17, 2008
MAHARAJA SIVAM INDUSTRIES P LTD Vs. TAMIL NADU ELECTRICITY BOARD	October 30, 2008
MAHAVEER METAL INDUSTRIES Vs. S CHANDRAMOHAN I A S	April 15, 2008
MAHENDRA HYBRID SEEDS CO PVT LTD Vs. STATE	July 7, 2008
MAHESH Vs. STATE REP. BY INSPECTOR OF POLICE	February 7, 2008
MAHESH KUMAR Vs. ADI NATH EXPORT	September 2, 2008
MAHESWARI Vs. M RAMESH	October 20, 2008
MAHI ALIAS MAHINDRAN Vs. STATE	January 23, 2008
MAJOR P MANICKAM Vs. MANJUNATH	February 28, 2008
MALARKODI Vs. SECRETARY TO THE GOVERNMENT OF TAMILNADU ADI DRAVIDA AND TRIBAL WELFARE DEPARTMENT	July 14, 2008
MALINI SRINIVASAN Vs. CANARA BANK	December 12, 2008
MALLIGA Vs. STATE TRANSPORT APPELLATE TRIBUNAL	February 11, 2008
MALLIKA Vs. SUPERINTENDING ENGINEER C E S TAMIL NADU ELECTRICITY BOARD	September 25, 2008
MANAGEMENT Vs. P SUBRAMANIAM	August 27, 2008
MANAGEMENT Vs. PRESIDING OFFICER	February 22, 2008
MANAGEMENT ABIRAMAM CO OPERATIVE URBAN BANK LTD Vs. PRESIDING OFFICER LABOUR COURT MADURAI	July 28, 2008
MANAGEMENT DISTRICT CONSUMERS CO-OPERATIVE WHOLE- SALE STORES LTD Vs. INSPECTOR OF LABOUR AUTHORITY UNDER T N INDUSTRIAL ESTABLISHMENTS	July 30, 2008
MANAGEMENT INDIA PISTONS LIMITED Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI	June 9, 2008
MANAGEMENT INDIRA LODGE Vs. S VALLINAYAGAM	July 9, 2008
MANAGEMENT JOTHI CALENDERING MILLS Vs. PERUMAL	August 1, 2008
MANAGEMENT MADURANTHAGAM CO-OP SUGAR MILLS LTD Vs. JOINT COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT	November 13, 2008
MANAGEMENT METROPOLITAN TRANSPORT CORPORATION DIVISION I LTD Vs. A PANNEER SELVAM	December 15, 2008
MANAGEMENT OF AIRPORT AUTHORITY OF INDIA INTERNATIONAL AIRPORTS DIVISION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	July 9, 2008
MANAGEMENT OF AIRPORT AUTHORITY OF INDIA MEENABAKKAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	December 23, 2008
MANAGEMENT OF ARASU RUBBER CORPORATION LTD Vs. PRESIDING OFFICER	June 9, 2008
MANAGEMENT OF ARAVIND LABORATORIES Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT	August 28, 2008
MANAGEMENT OF ASIA TOBACCO COMPANY LTD Vs. PRESIDING OFFICER LABOUR COURT	April 23, 2008
MANAGEMENT OF BAILEY HYDROPOWER PVT LTD Vs. DY COMMISSIONER OF LABOUR Ï¿½ II AUTHORITY UNDER THE MINIMUM WAGES ACT	December 10, 2008
MANAGEMENT OF BAILEY HYDROPOWER PVT LTD Vs. COMMISSIONER OF LABOUR - II, (AUTHORITY UNDER MINIMUM WAGES ACT) AND CHENNAI YETTRUMATHI VALAGA UZHIYARGAL MATRUM POTHU THOZHILALAR SANGAM	December 10, 2008
MANAGEMENT OF BHARAT HEAVY ELECTRICAL LTD Vs. PRESIDING OFFICER	November 14, 2008
MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED Vs. S Srinivasalu	May 14, 2008
MANAGEMENT OF BINNY LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	December 17, 2008
MANAGEMENT OF CALCIUM INDIA PRIVATE LIMITED Vs. PRESIDING OFFICER LABOUR COURT	April 28, 2008
MANAGEMENT OF CAMBODIA MILLS A UNIT OF NTC TN AND P LTD Vs. PRESIDING OFFICER SPECIAL INDUSTRIAL TRIBUNAL	September 18, 2008
MANAGEMENT OF CHEMPLAST Vs. PRESIDING OFFICER	August 22, 2008
MANAGEMENT OF CHEYYAR COOPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER	June 13, 2008
MANAGEMENT OF CHRISTIAN MISSION HOSPITAL DIOCESE OF MADURAI-RAMNAD Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT	April 29, 2008
MANAGEMENT OF COIMBATORE MURUGAN MILLS Vs. ASSISTANT LABOUR	April 8, 2008
MANAGEMENT OF D C DIWAN MOHIDEEN BEEDI FACTORY Vs. APPELLATE AUTHORITY BEEDI	June 9, 2008
MANAGEMENT OF EVEREADY INDUSTRIES INDIA LTD Vs. PRESIDING OFFICER	June 26, 2008
MANAGEMENT OF FUTURA POLYESTERS LTD Vs. PRESIDING OFFICER I ADDL LABOUR COURT	July 25, 2008
MANAGEMENT OF GLOBAL CALCIUM PRIVATE LTD Vs. PRESIDING OFFICER	November 19, 2008
MANAGEMENT OF HINDUSTAN LEVER LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR	March 6, 2008
MANAGEMENT OF INDIA CEMENTS LTD Vs. PRESIDING OFFICER LABOUR COURT	September 24, 2008
MANAGEMENT OF INJIPARA ESTATE VALPARAI P O VALPARAI Vs. THYILAMMAL	January 2, 2008
MANAGEMENT OF KARUR VYSYA BANK LIMITED Vs. PRESIDING OFFICER	August 14, 2008
MANAGEMENT OF KONJUMALAI ESTATE KORAMALAI GROUP Vs. CHIEF INSPECTOR OF PLANTATIONS OFFICE OF THE COMMISSIONER OF LABOUR TEYNAMPET	December 23, 2008
MANAGEMENT OF LAKSHMI CARD CLOTHING MANUFACTURING CO LTD Vs. M RAMU	December 8, 2008
MANAGEMENT OF M R F LTD Vs. S N D SAMPATH	January 23, 2008
MANAGEMENT OF M/S R S L B TANNERY VADUVANTHANGAL 632 204 Vs. PRESIDING OFFICER	July 1, 2008
MANAGEMENT OF MADRAS FERTILIZERS LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI	June 9, 2008
MANAGEMENT OF MADRAS MOTORS LTD Vs. PRESIDING OFFICER	June 9, 2008
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION CHENNAI-DIVISION-I LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	September 11, 2008
MANAGEMENT OF NORTH ARCOT DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE	July 9, 2008
MANAGEMENT OF ORCHID CHEMICALS AND PHARMACEUTICALS LTD Vs. STATE OF TAMIL NADU	March 13, 2008
MANAGEMENT OF PANDIAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER	June 26, 2008
MANAGEMENT OF PROTECK CIRCUITS AND SYSTEMS PRIVATE LIMITED Vs. CONTROLLING AUTHORITY UNDER THE MINIMUM WAGES ACT DEPUTY COMMISSIONER OF LABOUR I	February 5, 2008
MANAGEMENT OF S AND S POWER S AND S POWER SWITCHGEAR LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	June 27, 2008
MANAGEMENT OF SAMALPATTI PRIMARY AGRICULTURAL COOPERATIVE BANK SAMALPATTI Vs. PRESIDING OFFICER LABOUR COURT	August 14, 2008
MANAGEMENT OF SRI SAKTHI TEXTILES LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	April 16, 2008
MANAGEMENT OF SRI SARASWATHI MILLS LTD Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT MADRAS	August 11, 2008
MANAGEMENT OF SRI VASUDEVA TEXTILES LTD Vs. G MARIAPPAN	September 5, 2008
MANAGEMENT OF STATE EXPRESS TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI	December 2, 2008
MANAGEMENT OF SWADESHI COTTON MILLS Vs. PRESIDING OFFICER LABOUR COURT PONDICHERRY	April 9, 2008
MANAGEMENT OF TAMIL NADU Vs. PRESIDING OFFICER	July 2, 2008
MANAGEMENT OF TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. INSPECTOR OF LABOUR [AUTHORITY UNDER THE INDUSTRIAL ESTABLISHMENTS [CONFERMENT OF PERMANENT STATUS TO WORKMEN]	July 30, 2008
MANAGEMENT OF TAMIL NADU ELECTRICITY BOARD Vs. P THANIGALVELAN	April 16, 2008
MANAGEMENT OF TAMIL NADU GOVERNMENT TRANSPORT CORPORATION Vs. K JAWAHARLAL NEHRU	June 23, 2008
MANAGEMENT OF TAMIL NADU NEWSPRINT AND PAPER MILLS Vs. WORKMEN OF TAMIL NADU NEWSPRINT AND PAPER MILLS	March 5, 2008
MANAGEMENT OF TAMIL NADU STATE TRANSPORT Vs. PRESIDING OFFICER	December 8, 2008
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPN COIMBATORE DIVN II LTD Vs. PRESIDING OFFICER	July 23, 2008
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION II LTD Vs. K SOOSAIMANICKAM	August 20, 2008
MANAGEMENT OF TAMIL NADU TEA PLANTATIONS CORPN LTD Vs. PRESIDING OFFICER LABOUR COURT	June 30, 2008
MANAGEMENT OF TAMIL STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER	April 8, 2008
MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	August 12, 2008
MANAGEMENT OF THAY MUDI ESTATE Vs. PRESIDING OFFICER LABOUR COURT	June 30, 2008
MANAGEMENT OF THE KANYAKUMARI DISTRICT CO-OPERATIVE SPINNING MILLS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CITY CIVIL COURT BUILDINGS	August 27, 2008
MANAGEMENT OF THE SECURITY AND DETECTIVE BUREAU CISCO INDIA LTD Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT MADRAS	August 21, 2008
MANAGEMENT OF THEOSOPHICAL SOCIETY Vs. WORKMEN OF THEOSOPHICAL SOCIETY	January 29, 2008
MANAGEMENT OF THEOSOPHICAL SOCIETY Vs. PRESIDING OFFICER	January 29, 2008
MANAGEMENT OF THIRUVANNAMALAI MILK PRODUCERS CO-OPERATIVE SOCIETY Vs. PRESIDING OFFICER THE LABOUR COURT	August 29, 2008
MANAGEMENT OF TI DIAMOND CHAIN LTD Vs. PRESIDING OFFICER	April 21, 2008
MANAGEMENT OF TIRUCHIRAPPALLI COOPERATIVE WHOLESALE STORES LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR	August 18, 2008
MANAGEMENT OF TOSHNIVAL INSTRUMENTS MADRAS LTD Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT MADRAS	April 10, 2008
MANAGEMENT OF VI SPL Vs. PRESIDING OFFICER LABOUR COURT VELLORE	April 10, 2008
MANAGEMENT OF VICKSON TOOLS Vs. PALANICHAMY	April 30, 2008
MANAGEMENT SALEM DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. INSPECTOR OF LABOUR	September 25, 2008
MANAGEMENT SRI BANNARI AMMAN BUS SERVICE Vs. PRESIDING OFFICER LABOUR COURT	December 16, 2008
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT	December 15, 2008
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE	September 18, 2008
MANAGEMENT THE DIVISIONAL FOREST OFFICER SOCIAL FORESTRY DIVISION Vs. K AROKIADASS	November 17, 2008
MANAGEMENT THURAIPAKAM Vs. DEPUTY COMMISSIONER OF LABOUR Ï¿½II	July 23, 2008
MANAGEMENT TIRUNELVELI DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT	November 19, 2008
MANAGEMENT, SRI BANNARI AMMAN BUS SERVICE Vs. PRESIDING OFFICER, LABOUR COURT AND; G SAKTHIVEL	December 16, 2008
MANAGER KODANAD ESTATE KOTHAGIRI TALUK Vs. SUB-DIVISIONAL MAGISTRATE AND THE ASSISTANT COLLECTOR COONOOR	April 28, 2008
MANAGER NATIONAL INSURANCE CO LTD Vs. MUNIAMMA	March 10, 2008
MANAGER UCO BANK ICF BRANCH Vs. A KUMAR	November 14, 2008
MANAGER VALPARAI ESTATE OLD VALPARAI P O VALPARAI Vs. ALAMELU	November 7, 2008
MANAGER, MRF LIMITED Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT, K PARTHASARATHY PILLAI	October 29, 2008
MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. T PUSHPAM AND ORS	January 3, 2008
MANAGING DIRECTOR Vs. V T LAKSHMIPATHY	October 30, 2008
MANAGING DIRECTOR Vs. ANJALAI	March 10, 2008
MANAGING DIRECTOR Vs. S BERNATHU MARY	March 4, 2008
MANAGING DIRECTOR Vs. MINOR THIRUMALAI	January 30, 2008
MANAGING DIRECTOR Vs. ARUNMOZHIDEVAN	February 1, 2008
MANAGING DIRECTOR Vs. MALARVIZHI	January 9, 2008
MANAGING DIRECTOR Vs. BABY	April 30, 2008
MANAGING DIRECTOR Vs. SUBRAMANIAN	May 16, 2008
MANAGING DIRECTOR Vs. GOVINDARAJ	June 2, 2008
MANAGING DIRECTOR Vs. MARATHAL	May 6, 2008
MANAGING DIRECTOR Vs. PRESIDING OFFICER	April 21, 2008
MANAGING DIRECTOR Vs. KANNAMMAL	April 15, 2008
MANAGING DIRECTOR Vs. K SUBRAMANIAM	June 9, 2008
MANAGING DIRECTOR Vs. PRESIDING OFFICER	August 20, 2008
MANAGING DIRECTOR Vs. RUKKU	September 30, 2008
MANAGING DIRECTOR Vs. PANCHALAI	October 23, 2008
MANAGING DIRECTOR Vs. GOVERNMENT OF INDIA REP BY	January 25, 2008
MANAGING DIRECTOR ANNAI SATHYA TRANSPORT CORPORATION Vs. LAKSHMI AMMAL ALIAS LAKSUMANA	February 13, 2008
MANAGING DIRECTOR KARNATAKA ROAD TRANSPORT CORPORATION Vs. G POONGODI	February 13, 2008
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORP LTD Vs. RANI	December 12, 2008
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPN Vs. KANNIAMMAL	July 17, 2008
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. PANNEERSELVAM	February 26, 2008
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. V VIJAYA	April 17, 2008
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION Vs. A SHANMUGATHAYEE	January 24, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANS CORPORATION Vs. SHANTHI	August 19, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT Vs. M SENTHILMURUGAN	February 26, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORP COIMBATORE DIVISION-I LTD Vs. SUPPATHAL	November 10, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. MALA	February 20, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. A T NARENDIRAN	February 20, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. C AMSAVENI	February 19, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. ALAGU MARIMUTHU	March 14, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVN III) LTD Vs. PRESIDING OFFICER II ADDL LABOUR COURT AND R JAGADEESAN	November 26, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION-2 LTD Vs. J SENTHIL KUMAR	January 24, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KANCHIPURAM Vs. G NATARAJAN	January 5, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION II LTD Vs. A VASANTHY	November 14, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DN II Vs. K GANESAN	March 7, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM-DNI LIMITED Vs. KALYANI	June 25, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. G KARTHIKEYAN	September 2, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. AMBIKA ALIAS AMBIKAKUMARI	September 2, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PARTHASARATHY	September 19, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MUTHULAKSHMI	October 21, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. BOOCHIAMMAL	October 21, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. BOOPATHI	December 5, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. LAKSHMI	December 5, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KARUPPAYAL	December 12, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. R MARIMUTHU	December 12, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION-I LTD. Vs. D. PRATAP	October 13, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIVISION II LTD Vs. M MURUGAYAN	December 12, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIVISION II LTD Vs. MANICKAM	December 12, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I LIMITED Vs. ANNAPOORANI	October 23, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVN III LTD Vs. PRESIDING OFFICER I ADDL LABOUR COURT	September 8, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVN III LTD Vs. PRESIDING OFFICER I ADDL LABOUR COURT CHENNAI	August 11, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM-DIV I LTD Vs. V VIJAYAN	January 22, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VMP DVN 1 LTD Vs. GOPALASAMY	August 28, 2008
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORTATION CORPORATION LTD Vs. M SELVAM	January 11, 2008
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORP KUMBAKONAM Ï¿½ DIVISION I LTD Vs. AYEEPONNU	November 10, 2008
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION LTD Vs. JAYALAKSHMI	September 25, 2008
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. M ASHWIN KUMAR	September 4, 2008
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. JAYA	September 2, 2008
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. THIRUMALAI	January 30, 2008
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION MADURAI DIVISION-III LTD Vs. P KESAVAN	September 6, 2008
MANAGING DIRECTOR TAMILNADU WATER SUPPY AND DRAINAGE BOARD Vs. TAMILNADU WATER SUPPLY AND DRAINAGE BOARD SC/ST EMPLOYEES WELFARE ASSOCIATION	April 30, 2008
MANAGING DIRECTOR, T.N. S.T.C. LTD. Vs. R. JAYALAKSHMI	July 21, 2008
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. LAKSHMI	December 12, 2008
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION II) Vs. D RANI AND ORS	January 3, 2008
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DN III) LTD Vs. VIJAYA	February 1, 2008
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MURUGESAN	October 13, 2008
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LIMITED Vs. K RAJAMANICKKAM	August 21, 2008
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION, MADURAI DIVISION Vs. K SHANMUGAM	December 18, 2008
MANAGMENT OF CATTER PILLAR INDIA PVT LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	July 2, 2008
MANGAIARKARASI Vs. S MANI	June 26, 2008
MANGALA RANKA Vs. PRESIDING OFFICER DEBT RECOVERY TRIBUNAL-I	October 15, 2008
MANGALAM Vs. COLLECTOR OF THANJAVUR AND DIRECTOR OF SARASVATHI MAHAL LIBRARY T M S S M LIBRARY THANJAVUR	July 24, 2008
MANGAYARKARASI Vs. PARAMASIVAM	April 10, 2008
MANHARLAL J PAREKH PROP Vs. V L NARAYANAN	February 26, 2008
MANI Vs. STATE OF TAMIL NADU	September 4, 2008
MANI ALIAS KOVAI MANI Vs. STATE	June 10, 2008
MANI ALIAS MANIMARAN Vs. STATE	October 13, 2008
MANIAMMAL Vs. SUPERINTENDENT OF POLICE	December 19, 2008
MANICKA VINAYAGAR SPINNING MILLS Vs. AUTHORIZED OFFICER STATE BANK OF INDIA CIRCLE OFFICE MADURAI	September 29, 2008
MANICKAM Vs. STATE OF TAMILNADU	June 17, 2008
MANICKAM Vs. AYYAVOO ALIAS SITTAN	November 18, 2008
MANICKAM ALIAS VENKATACHALAM Vs. VELU ALIAS AMSAVEL	March 19, 2008
MANICKAM AND ORS Vs. AYYAVOO @ SITTAN	November 18, 2008
MANIKANDAN Vs. CHAIRMAN TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD	February 28, 2008
MANIKANDAN Vs. STATE OF TAMIL NADU	June 24, 2008
MANIKANDAN Vs. STATE	July 16, 2008
MANIKANDAN Vs. STATE	October 30, 2008
MANIMARAN ALIAS AUTO MANI Vs. STATE	February 28, 2008
MANIMEGALAI Vs. STATE	January 8, 2008
MANIMEGALAI RAMU Vs. K RASHID KHAN	October 14, 2008
MANIMEKALAI Vs. CHINNAPONNU	February 25, 2008
MANIVANNAN Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYAT	April 16, 2008
MANIVANNAN Vs. DISTRICT COLLECTOR AND INSPECTOR OF	September 5, 2008
MANIVANNAN Vs. P. R. ADHIKESAVAN	February 7, 2008
MANIVEL Vs. STATE	April 10, 2008
MANJAKOLLAI GRAMA NALA SANGAM Vs. DIRECTOR OF SCHOOL EDUCATION	January 25, 2008
MANJULA Vs. INSPECTOR OF POLICE	September 11, 2008
MANJULA JOTHI Vs. B KANNAMMAL	November 13, 2008
MANOHARAN Vs. RANGABASHYAM	October 23, 2008
MANOHARAN Vs. STATE	June 30, 2008
MANORAMA AKKINENI Vs. JANAKIRAMAN GOVINDARAJAN	August 7, 2008
MANSOORALIKHAN Vs. V K JOHN	January 23, 2008
MARAGATHAM Vs. RAMASAMI	January 2, 2008
MARIA CRUZ Vs. STATE OF TAMIL NADU	November 17, 2008
MARIA SELVARAJ Vs. MATHIAS AND THIRUVATTAR PRIMARY AGRICULTURAL CO-OPERATIVE RURAL DEVELOPMENT BANK REP BY ITS SECRETARY	December 16, 2008
MARIAMMAL W/O RASU THEVAR Vs. STATE OF TAMIL NADU	September 17, 2008
MARIAPPAN Vs. STATE	April 9, 2008
MARIAPPAN Vs. A R SAFIULLAH	June 30, 2008
MARIAPPAN Vs. STATE	July 1, 2008
MARIAPPAN S/O KRISHNAN AND ORS Vs. STATE REP BY INSPECTOR OF POLICE	December 3, 2008
MARIATHANGAM Vs. STATE OF TAMIL NADU	June 26, 2008
MARIKANNU Vs. COMMISSIONER OF POLICE TIRUCHIRAPPALLI &	October 22, 2008
MARIMUTHU Vs. STATE	January 1, 2008
MARIMUTHU Vs. JANAKI	February 22, 2008
MARIMUTHU Vs. STATE	January 5, 2008
MARIMUTHU Vs. MUTHULAKSHMI	January 11, 2008
MARIMUTHU Vs. SHAJAHAN BRANCH SECRETARY	January 30, 2008
MARIMUTHU Vs. INSPECTOR OF FACTORIES DISTRICT	November 7, 2008
MARIMUTHU AND GNANARAJ Vs. STATE THROUGH BY THE INSPECTOR OF POLICE, THALAVAIPURAM POLICE STATION, VIRUDHUNAGAR	February 16, 2008
MARINE OFFICERS TRAINING ACADEMY Vs. DEPUTY DIRECTOR GENERAL OF SHIPPING	August 7, 2008
MARIYAPPAN Vs. CHOLAN	January 8, 2008
MARIYAYI AMMAL Vs. ABDUL RAHIM WAKF ESTATE	January 23, 2008
MARKANDAN Vs. STATE	March 12, 2008
MARTIN ALIAS TAMILSELVAN Vs. STATE	December 10, 2008
MARUTHACHALAMOORTHY Vs. STATE	July 28, 2008
MARUTHAMALAIYAN TEACHER TRAINING INSTITUTE Vs. D T E R T PERUMALSAMY DIRECTOR	March 20, 2008
MASILAMANI NAICKAR Vs. STATE OF TAMIL NADU	October 31, 2008
MASILAMANI NAICKER Vs. PANCHALAI AMMA	February 15, 2008
MASJID-E-AALISHAN ALIAS MILITARY MOSQUE Vs. UNION OF INDIA	April 21, 2008
MATHI ALIAS VARADHARAJULU Vs. VARADHARAJAN	September 1, 2008
MATHIALAGAN Vs. STATE	June 30, 2008
MATHIAS ANGLO-INDIAN HIGHER SECONDARY SCHOOL Vs. GOVT OF TAMIL NADU	August 11, 2008
MATHIYAZHAGAN Vs. STATE	April 17, 2008
MAYA APPLIANCES PRIVATE LIMITED Vs. PIGEON APPLIANCES PVT LIMITED	July 31, 2008
MAYAVAN Vs. RADHAKRISHNAN	July 1, 2008
MAYAVAN, PERUMAL, JAYAPAL AND MEENAKUMARI Vs. RADHAKRISHNAN	July 31, 2008
MD SPL 21 GUDALUR CO-OPERATIVE STORES LTD Vs. DEPUTY COMMISSIONER OF LABOUR	October 22, 2008
MEDICAL COUNCIL OF INDIA Vs. KARPAGA VINAYAGA INSTITUTE OF MEDICAL SCIENCES AND RESEARCH CENTRE	June 20, 2008
MEDICAL COUNCIL OF INDIA Vs. SRM UNIVERSITY ESTABLISHED U/S 3 OF THE UGC ACT 1956	December 5, 2008
MEENA Vs. RANI	November 19, 2008
MEENAKSHI Vs. VENNILA	September 6, 2008
MEENAKSHI MILLS LTD Vs. WORKMEN	September 30, 2008
MEENAKSHI SATHISH Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD	February 22, 2008
MEENAMBAL ALIAS MEENA Vs. C SENTHILKUMAR	November 12, 2008
MEHARNISABANU Vs. STATE OF TAMILNADU	June 24, 2008
MEIVAZHI SINGARA ANANTHAR Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT	June 11, 2008
MERCHANTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	January 8, 2008
METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD Vs. MELVIN JOTHI JOSHUAH	September 30, 2008
METROPOLITAN TRANSPORT CORPORATION DIVISION I Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT	January 31, 2008
METROPOLITAN TRANSPORT CORPORATION DIVISION II LIMITED Vs. PARVEEN BANU	February 13, 2008
METROPOLITAN TRANSPORT CORPORATION LTD Vs. N SHANMUGAM ALIASSAMI SHANMUGAM	April 29, 2008
METTUR CHEMICAL EMPLOYEES CO-OPERATIVE SOCIETY Vs. PRESIDING OFFICER	October 29, 2008
MICROSOFT CORPORATION INDIA P LTD Vs. PACE AUTOMATION LIMITED	January 5, 2008
MIL MERIN GAS AGENCIES Vs. TVS FINANCE AND SERVICES LTD	February 13, 2008
MINERALS AND METALS TRADING CORPORATION LTD. (MMTC) Vs. VICNIVASS AGENCY AND ANR.	August 21, 2008
MINERVA MATRICULATION SCHOOL Vs. DIRECTOR OF MATRICULATION SCHOOLS	May 6, 2008
MINOR MANI Vs. AMMAKANNU	June 23, 2008
MINOR NAVANEETHA KRISHNAN Vs. T JAYAPRAKASH	September 1, 2008
MINOR VIGNESH KANNIAYARAM, DR T CHANDRAKALA Vs. POWER GRID CORPORATION OF INDIA LIMITED (A GOVT OF INDIA ENTERPRISE); POWER GRID CORPORATION OF INDIA LIMITED	April 4, 2008
MIRA INTERNATIONAL Vs. VARUSHAPRIYA AGROTECH PRIVATE LTD	April 21, 2008
MK CHITKARA CE SOLE ARBITRATOR PUNE Vs. UNION OF INDIA	January 11, 2008
MMTC LTD Vs. SOUTH INDIAN BANK LTD	February 12, 2008
MODERN TOOL WORKS Vs. STATE OF TAMIL NADU	May 14, 2008
MOHAMED ASGAR Vs. STATE	August 26, 2008
MOHAMED HUSSAIN Vs. INSPECTOR OF POLICE	August 1, 2008
MOHAMED SHERIFF Vs. COMMERCIAL TAX OFFICER	June 27, 2008
MOHAMMAD RABEEK Vs. STATE	April 30, 2008
MOHAMMED ASIK Vs. SECRETARY TO GOVERNMENT	June 16, 2008
MOHAMMED GANI Vs. PARTHAMUTHU SOWRA	January 21, 2008
MOHAMMED SAIFUDDIN Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE	March 7, 2008
MOHAMMED YUSUF Vs. AMEER MAIDEEN	January 21, 2008
MOHAMMED ZAHIRUDDIN Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	July 28, 2008
MOHAN Vs. STATE	September 25, 2008
MOHAN ALIAS MOHAN REDDY Vs. STATE	March 17, 2008
MOHAN ALIAS MOHANRAJ Vs. STATE	April 16, 2008
MOHAN DOSS Vs. STATE	October 15, 2008
MOHAN KARNAKER CHANDRA Vs. INSPECTOR OF POLICE	September 5, 2008
MOHAN NAIR Vs. M S MARGASAGAYAM	December 16, 2008
MOHANA Vs. D JAGANNATHAN	June 20, 2008
MOHANAN Vs. TATER FINANCE SYNDICATE	March 18, 2008
MOHIDEEN HANIFF Vs. UNION OF INDIA; JOINT SECRETARY; APPELLATE AUTHORITY	January 24, 2008
MOHIDEEN SHERIFF Vs. K KHUL MOHAMED	December 1, 2008
MOKKAMAYAN Vs. NATESAN PILLAI	December 4, 2008
MOLY SREEDAR Vs. GOPI KRISHNAN	February 13, 2008
MONSANTO INDIA LTD MUMBAI Vs. STATE	April 1, 2008
MONSANTO INDIA LTD. Vs. STATE	April 9, 2008
MOOKUPERI-PRAKASAPURAM CHRISTIAN EDUCATION AND RESEARCH FOUNDATION Vs. SPECIAL DY. COLLECTOR	June 11, 2008
MR RAGHAVENDRA MUKHERJEE Vs. INSPECTOR OF POLICE	July 3, 2008
MRF LTD Vs. M R F THOZHILALAR SANGHAM	January 4, 2008
MRS M LALITHA Vs. NACHMMAI ACHI @ GANDHIMATHI ACHI AND ORS	December 18, 2008
MRS MYRTLE FLORENCE VANDERVEEN Vs. DEREK PETER SYLVESTER VANDERVEEN	July 31, 2008
MS N S JAYA Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF REVENUE GOVERNMENT OF TAMILNADU	November 26, 2008
MS P MUTHUKUMARI Vs. G SIVARAMAN	October 29, 2008
MSPL GASES LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED	July 31, 2008
MSPL GASES LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED	December 1, 2008
MUGILAN alias MUGILARASAN Vs. STATE OF TAMIL NADU	March 26, 2008
MUHABATH BEEVI Vs. VASANTHA	September 26, 2008
MUKESH KUMAR RAVIN Vs. GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS	December 17, 2008
MUNEESWARAR ARASARADI VINAYAKAR DHARMA TRUST Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	August 18, 2008
MUNIAMMAL Vs. ANNADURAI	July 23, 2008
MUNIAMMAL Vs. SUPERINTENDENT OF POLICE	February 16, 2008
MUNIAMMAL Vs. GOVERNMENT OF TAMIL NADU	March 14, 2008
MUNIRAJ Vs. STATE	July 11, 2008
MUNISWAMI Vs. M MANICKAM	June 27, 2008
MUNIYAN Vs. STATE	July 7, 2008
MUNUSAMY SARAVANA LODGE Vs. STATE	June 27, 2008
MUNUSWAMY ALIAS ABBAIYA Vs. STATE	April 9, 2008
MURALI Vs. GNANASEKARAN	April 9, 2008
MURALI Vs. STATE	November 11, 2008
MURRAY AND CO Vs. APPELLATE AUTHORITY UNDER CENTRAL ACT	February 26, 2008
MURTHI Vs. STATE	September 5, 2008
MURUGAIYAN Vs. STATE	October 20, 2008
MURUGAIYAN Vs. STATE	February 5, 2008
MURUGAN Vs. STATE	March 14, 2008
MURUGAN Vs. STATE OF TAMIL NADU	March 13, 2008
MURUGAN Vs. STATE OF TAMIL NADU	April 10, 2008
MURUGAN Vs. STATE	March 26, 2008
MURUGAN Vs. STATE	July 29, 2008
MURUGAN Vs. STATE	January 25, 2008
MURUGAN Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	August 21, 2008
MURUGESAN Vs. STATE	December 12, 2008
MURUGESAN Vs. JAMUNA RANI	July 23, 2008
MURUGESAN Vs. STATE	September 18, 2008
MURUGESAN Vs. STATE	April 2, 2008
MURUGESAN Vs. STATE	June 18, 2008
MURUGESAN Vs. STATE OF TAMIL NADU	November 13, 2008
MURUGESAN Vs. STATE	December 4, 2008
MURUGESAN UDAYAR Vs. ANNADURAI	June 11, 2008
MUSLIM AIDED MIDDLE SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	June 9, 2008
MUTHAYAMMAL Vs. MARTIN JOVIALDASS	July 8, 2008
MUTHIAH PADAYACHI Vs. MUTHUSAMY	April 1, 2008
MUTHIYAN Vs. STATE	November 5, 2008
MUTHU GOUNDER Vs. STATE	March 20, 2008
MUTHU SRINIVASAN Vs. LAKSHMI GENERAL FINANCE LIMITED	April 9, 2008
MUTHUKUMAR Vs. ALOHA INDIA A DIVISION OF K K ACADEMY P LTD	December 16, 2008
MUTHULAKSHMI Vs. DESIYA AZHAGAN	December 2, 2008
MUTHULAKSHMI Vs. K PADMANABHAN	June 24, 2008
MUTHULAKSHMI W/O KARUPPUSAMY Vs. STATE OF TAMIL NADU	December 10, 2008
MUTHURAKKUAMMAL Vs. PONNUSAMY	January 22, 2008
MUTHUSAMY Vs. STATE	January 8, 2008
MUTHUSAMY Vs. STATE	March 25, 2008
MUTHUSAMY Vs. CHINNARI GOUNDER	September 9, 2008
MUTHUSWAMY Vs. KAMALATHAL	July 1, 2008
MYLSAMY Vs. POONGODOY	January 7, 2008
MYSOORAN ALIAS KANDASAMY Vs. STATE	July 8, 2008
MYSUDHA Vs. STATE	June 17, 2008
N A MATHIYALAGAN Vs. PRINCIPAL DISTRICT JUDGE SALEM	September 1, 2008
N A MUTHU Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYAT	November 17, 2008
N ANANDARAJ Vs. COLLECTOR AND DISTRICT MAGISTRATE THENI DISTRICT THENI	September 23, 2008
N ARUMUGAM Vs. MANAGEMENT TAMIL NADU STATE TRANSPORT	September 25, 2008
N ASHOK Vs. S SAKUNTHALA AMMAL	July 31, 2008
N B RAJU Vs. N M HALAN	December 12, 2008
N BALAMMAL Vs. PERINBAMUTHU	November 27, 2008
N BALASUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU	October 30, 2008
N BALUSAMY Vs. STATE OF TAMILNADU	March 24, 2008
N BASKAR Vs. STATE	November 13, 2008
N BHOOPATHY Vs. SRINIVASA NAICKER	September 30, 2008
N BOSE Vs. STATE OF TAMIL NADU	November 5, 2008
N DHANABAL Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD	December 8, 2008
N DHANDAYUTHAM Vs. GOVERNMENT OF TAMIL NADU	December 17, 2008
N DURAISAMY Vs. STATE	January 22, 2008
N ELUMALAI NAICKER Vs. M S MANICKAVELU MUDALIAR	September 4, 2008
N GANAPATHY Vs. DIRECTOR GENERAL OF POLICE	August 1, 2008
N GANESAN Vs. STATE OF TAMIL NADU	September 30, 2008
N GOPAL Vs. GOVERNMENT OF TAMIL NADU	January 2, 2008
N GOPAL Vs. B LAKSHMI NARAYANAN	November 19, 2008
N HARIHARAN ALIAS HARI Vs. STATE	November 21, 2008
N IYYANAR Vs. SECRETARY TO GOVERNMENT HEALTH	February 7, 2008
N JAGADEESAN Vs. K SELVAM	February 12, 2008
N JALAL BAI Vs. N VELU	November 25, 2008
N JAYALAKSHMI Vs. M GANAPATHY	July 29, 2008
N JAYALAKSHMI Vs. STATE OF TAMIL NADU	October 20, 2008
N JAYAPRAKASH Vs. DISTRICT MANAGER–I TAMIL NADU STATE MARKETING CORPORATION LIMITED	January 3, 2008
N JAYARAMAN Vs. DIRECTOR OF SURVEY	June 30, 2008
N JAYAVELU Vs. COMMISSIONER OF POLICE	July 9, 2008
N JEEVARATHINAM Vs. DEPUTY REGISTRAR OF CO-OPERATIVE HOUSE MORTGAGING SOCIETY	January 30, 2008
N K GEETHA Vs. GOVERNMENT OF TAMIL NADU	September 23, 2008
N K MANI Vs. STATE OF TAMIL NADU	July 29, 2008
N KABIRDOSS Vs. DISTRICT COLLECTOR	June 25, 2008
N KALAISELVI Vs. GENERAL MANAGER SALEM DISTRICT CENTRAL CO-OPERATIVE BANK LTD	August 18, 2008
N KANNAKI Vs. STATE OF TAMIL NADU	February 4, 2008
N KESAVALU NAIDU Vs. LIFE INSURANCE CORPORATION OF INDIA	November 3, 2008
N KRISHNASAMY MUDALIAR DIED Vs. RAMATHAL	November 21, 2008
N KRISHNAVENI Vs. P L NARASIMHA RAO	April 21, 2008
N KUBENDIRAN Vs. STATE	June 17, 2008
N KUMAR Vs. DIRECTOR GENERAL OF POLICE	September 5, 2008
N KUMARAVELU, N RAMARAJU, N ARUNAGIRI Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	December 18, 2008
N KUMARESAN Vs. PRESIDING OFFICER LABOUR COURT	August 13, 2008
N KUMUDHANATHAN Vs. R SHOBANA	February 28, 2008
N LOGANATHAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS TEYNAMPET	June 10, 2008
N MAHADEVAN Vs. COMMISSIONER AND SECRETARY	March 24, 2008
N MAHESWARAN Vs. M S UNIQUE TRADERS	April 25, 2008
N MAHESWARAN Vs. COMMISSIONER OF POLICE	December 10, 2008
N MANICKAM Vs. N KANAKARAJ	December 16, 2008
N MANOHARAN Vs. DISTRICT COLLECTOR	June 25, 2008
N MATHIVANAN Vs. GOVERNMENT OF TAMIL NADU	July 18, 2008
N MOHAMMED MOHIDEEN SAHANA Vs. DEPUTY COMMISSIONER OF LABOUR	June 9, 2008
N MOHANAM Vs. DIRECTOR OF SCHOOL EDUCATION	June 23, 2008
N MOSHIN AHMED Vs. ABDUL HUSSAIN KULSUMBI PUBLIC CHARITABLE TRUST	April 29, 2008
N MUNIASAMY Vs. D I G OF POLICE RAMANATHAPURAM	July 24, 2008
N MUTHU Vs. GOVINDASWAMI NAIDU	June 24, 2008
N MUTHUKUMAR Vs. GOVERNMENT OF TAMILNADU	June 30, 2008
N N S S R M P NACHIAPPA CHETTIAR Vs. CT AL	September 11, 2008
N NAGARAJAN Vs. STATE	June 10, 2008
N NAMITHA Vs. PONDICHERRY UNIVERSITY	November 19, 2008
N NANJAPPAN Vs. INDIAN COMMUNIST PARTY PENNAGARAM TALUK COMMITTEE	September 30, 2008
N NITHYA Vs. SUB INSPECTOR OF POLICE	December 19, 2008
N NOOR MOHAMMED PROPRIETOR Vs. M DICKEESWARAN	November 11, 2008
N P GOVINDASAMY Vs. EXAMINER OF LOCAL FUND ACCOUNTS KURALAGAM	June 20, 2008
N PADMINI Vs. DEPUTY INSPECTOR GENERAL OF PRISON CHENNAI RANGE	July 2, 2008
N PALANIAPPAN Vs. STATE OF TAMILNADU	March 5, 2008
N PALANISAMY Vs. SRIKALIKA PARAMESWARI ALIAS KAMAKSHIAMMAN VAGAIRAH DEVASTHANAM	January 23, 2008
N PALANISAMY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR	June 30, 2008
N PALANISAMY Vs. M KRISHNAMOORTHY	January 23, 2008
N PANNEERSELVAM Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT	October 21, 2008
N PARAMESWARI Vs. DEPUTY SECRETARY TO GOVERNMENT	June 16, 2008
N POONGODI M B B S Vs. V IRULAPPAN M SC	March 11, 2008
N POONGOTHAI Vs. S SARAVANAN	December 3, 2008
N PRABHAKARAN NAIR Vs. AMBU SHARMA SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK	September 23, 2008
N PRASAD Vs. STATE	November 4, 2008
N PUNITHA Vs. STATE OF TAMIL NADU	June 9, 2008
N R AZMATHULLAH Vs. MANAGEMENT OF ISLAMIAH COLLEGE	February 4, 2008
N R MUNUSAMY Vs. SECRETARY TO GOVERNMENT OF INDIA	September 2, 2008
N RAJA Vs. INSPECTOR OF POLICE	September 19, 2008
N RAJA Vs. M RANGARAJ	July 7, 2008
N RAJARAM Vs. DIRECTOR OF RURAL DEVELOPMENT	June 13, 2008
N RAJENDRAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL	January 23, 2008
N RAMAKRISHNAN Vs. DISCIPLINARY AUTHORITY	June 3, 2008
N RAMESH Vs. SIBI MADAN GABRIEL	February 4, 2008
N RANGABASHYAM Vs. ZEENATH BEGAUM	September 29, 2008
N RANGASAMY Vs. DEPUTY SECRETARY TO GOVERNMENT	April 8, 2008
N RANI Vs. N BALASUBRAMANIAN	January 11, 2008
N S ANAND KUMAR Vs. COMMISSIONER OF ARCHIVES AND HISTORICAL RESEARCH TAMIL NADU ARCHIVES	September 23, 2008
N S BHARGAVI ALIAS RAJALAKSHMI Vs. P MURALI ALIAS RAGHAVAN	October 28, 2008
N S INBAKUMAR Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT	September 2, 2008
N S KRISHNAN Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT FORT ST GEORGE Ï¿½ 600 009	December 2, 2008
N S MEENAKSHI Vs. RAMESWARA MURUGAN	July 14, 2008
N S RAMA RAO Vs. STATE	December 19, 2008
N S T ALAGAR Vs. DIRECTOR OF SCHOOL EDUCATION	June 13, 2008
N SANTHARAJ Vs. DIRECTOR OF ELEMENTARY EDUCATION	October 14, 2008
N SARASWATHI Vs. K R RAJAGOPAL	August 27, 2008
N SAROJA Vs. SECRETARY STATE OF TAMIL NADU EDUCATIONAL DEPARTMENT	September 2, 2008
N SASIKALA Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE SHASTRI BHAWAN	September 24, 2008
N SATHYANARAYANAN Vs. STATE	July 16, 2008
N SEKAR Vs. DIRECTOR OF AUDIT FOR MILK CO-OPERATIVES	January 9, 2008
N SEKAR Vs. PRINCIPAL DISTRICT JUDGE CUM CO-OPERATIVE TRIBUNAL THANJAVUR	October 22, 2008
N SELVARAJ Vs. GOVERNMENT OF TAMIL NADU	August 7, 2008
N SELVARAJ Vs. E MOHANRAJ	July 9, 2008
N SENTHILKUMAR Vs. S RAMESH	January 30, 2008
N SHEIK MOHAMED Vs. DEPUTY GENERAL MANAGER AND GRIEVANCE REDRESSAL OFFICER, STATE BANK OF TRAVANCORE; MANAGER, STATE BANK OF TRAVANCORE, COLACHEL BRANCH	December 17, 2008
N SHIVAKUMAR Vs. BRANCH OFFICER OFFICE OF THE ACCOUNTANT GENERAL AANDE	July 7, 2008
N SIVAKUMAR Vs. K VEMBU PRESIDENT VALRAKURICH VILLAGE SENDURAI TALUK	March 5, 2008
N SIVAKUMARAN Vs. STATE OF TAMIL NADU	September 12, 2008
N SOUNDIRAMOURTY S/O NAGALINGAM CHETTY Vs. UNION OF INDIA	October 15, 2008
N SRINIVASAN Vs. GOVT OF TAMILNADU	February 7, 2008
N SRINIVASAN Vs. STATE	June 24, 2008
N SUBRAMANI Vs. STATE	November 17, 2008
N SUDARSANAM Vs. SPECIAL TAHSILDAR	January 9, 2008
N SUNDAR Vs. UNION OF INDIA	September 30, 2008
N SUNDARABABU Vs. ASSISTANT DIVISIONAL ENGINEER NATIONAL HIGHWAYS DEPARTMENT AMBATTUR DIVISION GUINDY	November 26, 2008
N SUNDARARAJAN Vs. GOVERNMENT OF TAMIL NADU	March 17, 2008
N SUSEELA Vs. DINABANDHU I A S	August 21, 2008
N TARAKESWARI Vs. V M MOORTHY	December 2, 2008
N THANGAVEL Vs. DIRECTOR/TANDC RAILWAY BOARD	October 22, 2008
N ULAGANATHAN Vs. STATE OF TAMIL NADU	November 13, 2008
N V G B TALKIES Vs. DISTRICT COLLECTOR	November 3, 2008
N V N CHANDRA Vs. MEDICAL OFFICER PRIMARY HEALTH	June 13, 2008
N VANNIASAMY Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	January 11, 2008
N VASUDEVA GRAMANI Vs. S AGADEESAN	December 17, 2008
N VIJAYAKUMAR Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	September 24, 2008
N VIJAYALAKSHMI Vs. C R PRASAD ALIAS RAJENDRA PRASAD	February 1, 2008
N VIMALA Vs. K KRISHNAN	October 14, 2008
N. ANNAMALAI CHETTIAR Vs. THE CHIEF EDUCATIONAL OFFICER, PUDUKOTTAI AND OTHERS	October 15, 2008
N. MUTHUSWAMY Vs. CHANDRA AMMAL	February 29, 2008
N. RENGARAJ Vs. P. DHAMODARASAMY	April 3, 2008
NACHAMMAL Vs. SADASIVAM	March 4, 2008
NACHIAPPAN Vs. DISTRICT REGISTRAR KARAIKKUDI SIVAGANGAI DISTRICT	August 27, 2008
NACHIMUTHU COMPLAINANT Vs. RAJARAM	October 28, 2008
NADADUR VARADHAN Vs. DEPUTY DIRECTOR OF ENFORCEMENT	January 28, 2008
NADANASAPABATHI Vs. KALIAPERUMAL	September 1, 2008
NAGARAJ Vs. COMMISSIONER OF POLICE	August 12, 2008
NAGARAJ Vs. STATE OF TAMIL NADU	June 25, 2008
NAGARAJAN Vs. STATE	March 11, 2008
NAGARAJAN Vs. STATE	March 25, 2008
NAGARAJAN Vs. STATE	April 11, 2008
NAGARAJAN Vs. THE DISTRICT COLLECTOR, TRICHY	July 21, 2008
NAGASRINIVASULU Vs. GALADA FINANCE LIMITED	November 10, 2008
NAGENDIRAN Vs. THE SECRETARY TO GOVERNMENT CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT, CHENNAI AND OTHERS	June 30, 2008
NAGENDRAN Vs. STATE	January 10, 2008
NAGERCOIL PERUMALKULAM MUNNAL PURAVU LAND OWNERS ASSOCIATION Vs. DISTRICT COLLECTOR KANYAKUMARI AT NAGERCOIL	August 29, 2008
NAGU ALIAS NAGAVEERALAKSHMI Vs. STATE	March 28, 2008
NAILAMMAI ACHI Vs. SREE VISALAM CHIT FUNDS LTD	June 11, 2008
NAKKHEERANGOPAL Vs. KOVAI THANGAM	January 7, 2008
NALINA AMMAL Vs. LAKSHMI AMMAL	January 9, 2008
NALINA VEERARAGHAVAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	July 9, 2008
NALINI S KARUP Vs. AMIRTHAKADAVALLI AMMAL	February 7, 2008
NALLAIYAN Vs. STATE	December 3, 2008
NALLAMANI TRANSPORT Vs. BRIJ MOHAN DASS MAHESWARI	June 12, 2008
NALLATHAMBI Vs. STATE	October 15, 2008
NAMMALAVAR PRESIDENT BALRAJAPURAM SMALL FARMERS LIFT IRRIGATION SOCIETY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	December 4, 2008
NANDAGOPAL Vs. COMPETENT AUTHORITY URBAN LAND CEILING AND THE ASSISTANT COMMISSIONER	October 30, 2008
NANDHINI PROMOTERS Vs. A SADIQ ALI SON OF ABBAS ALI	February 25, 2008
NARAMMAL Vs. SHENBAGAVALLI	December 23, 2008
NARASHIMA NAIDU Vs. GOWRAMMA	June 13, 2008
NARAYANAMOORTHI Vs. SATHISH KUMAR	October 14, 2008
NARAYANAN V Vs. DEPUTY GM DISCIPLINARY AUTHORITY INDIAN OVER SEAS BANK CENTRAL OFFICE CHENNAI	November 18, 2008
NARAYANASAMY Vs. PARVATHI AMMAL	August 1, 2008
NARAYANASAMY Vs. D MUNIAPPAN	April 25, 2008
NARAYANASAMY GOUNDER Vs. K SEKAR	September 19, 2008
NARAYANASAMY NAGAR RESIDENTIAL WELFARE ASSOCIATION Vs. COMMISSIONER TIRUPUR MUNICIPALITY	January 23, 2008
NARAYANI Vs. MANAGING DIRECTOR, COASTAL PACKER LTD	September 26, 2008
NARSEY BROTHERS EMGEEN CHAMBERS Vs. NITHYALAKSHMI TEXTILES MILLS PVT LTD	July 3, 2008
NASEEMA BEGUM Vs. MOHAMED AKBAR BADSHA	February 26, 2008
NASEER Vs. BALAJI	July 4, 2008
NATARAJAN Vs. STATE	February 15, 2008
NATARAJAN Vs. LOGANATHAN	August 20, 2008
NATARAJAN Vs. M. DEWAN BATCHA	January 28, 2008
NATARAJKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE CBI	January 4, 2008
NATASHA OZA Vs. KUMAR RANGANATHAN	December 5, 2008
NATESAN (DIED) AND ORS. Vs. SHANMUGAM	August 21, 2008
NATHALIE VANDENBYVANGHE Vs. STATE OF TAMIL NADU	September 19, 2008
NATIOANL INSURANCE CO LTD Vs. VEDAVALLI ALIAS VEDANAYAGI	July 3, 2008
NATIONAL COUNCIL OF YMCA OF INDIA Vs. RAJASEELI JOHN PRINCIPAL	February 4, 2008
NATIONAL ENGINEERING COMPANY MADRAS PVT LTD Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS CHEPAUK	September 10, 2008
NATIONAL FEDERATION OF INDIAN WOMEN TAMIL NADU COUNCIL Vs. GOVERNMENT OF TAMIL NADU	February 16, 2008
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. A MURUGANANDHAM	April 10, 2008
NATIONAL INSURANCE CO LTD Vs. PERUMAL	February 22, 2008
NATIONAL INSURANCE CO LTD Vs. M JAYAGANDHI	January 28, 2008
NATIONAL INSURANCE CO LTD Vs. CHENNAIAMMAL	July 9, 2008
NATIONAL INSURANCE CO LTD Vs. A SAROJA	September 17, 2008
NATIONAL INSURANCE CO LTD Vs. KALAISELVI	August 26, 2008
NATIONAL INSURANCE CO LTD Vs. FRANCIS XAVIER	October 29, 2008
NATIONAL INSURANCE CO LTD Vs. K AMPUJAM	November 24, 2008
NATIONAL INSURANCE CO. LTD. Vs. G. BALUCHAMY	September 30, 2008
NATIONAL INSURANCE CO. LTD. Vs. INNASIMUTHU	July 3, 2008
NATIONAL INSURANCE CO. LTD. Vs. MARIYAPPAN	June 17, 2008
NATIONAL INSURANCE CO. LTD. Vs. MUTHIAH THEVAR	June 12, 2008
NATIONAL INSURANCE COM LTD Vs. MARAYAL ALIAS ESWARI	July 25, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. SHANTHI PANDIAN	April 29, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. TASNEEM KOWSER	April 29, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. M.PAPPA	July 23, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. K AMUTHA AND OTHERS	July 22, 2008
NATIONAL INSURANCE COMPANY LTD Vs. R ILANGO	November 11, 2008
NATIONAL INSURANCE COMPANY LTD Vs. C RAJU ALIAS RASU	November 6, 2008
NATIONAL INSURANCE COMPANY LTD Vs. MURUGAN	December 11, 2008
NATIONAL INSURANCE COMPANY LTD Vs. MARIYAMMAL	February 28, 2008
NATIONAL INSURANCE COMPANY LTD Vs. NAGARAJ	August 14, 2008
NATIONAL INSURANCE COMPANY LTD Vs. KHADAR BATCHA	August 7, 2008
NATIONAL INSURANCE COMPANY LTD Vs. MANGALAKSHMI	September 6, 2008
NATIONAL INSURANCE COMPANY LTD Vs. JABAKANI BAKIAM, EBENEZER LATHA, EVANGELINE GEETHA AND THANGAPERUMAL	June 19, 2008
NATIONAL INSURANCE COMPANY LTD COIMBATORE Vs. KOMALAM	January 24, 2008
NATIONAL INSURANNCE CO LTD Vs. BENIT ROSE & ORS	August 20, 2008
NATIONAL OXYGEN LIMITED Vs. COMMISSIONER OF CUSTOMS	July 10, 2008
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD Vs. STATE OF TAMIL NADU	September 17, 2008
NATIONALINSURANCE CO LTD Vs. P MURUGAN	March 11, 2008
NATRAJAN Vs. KALIAAPERUMAL	June 13, 2008
NATTOORAN ALIAS NATARAJAN Vs. STATE OF TAMIL NADU	March 31, 2008
NAVANEETHA KRISHNAN Vs. SECRETARY TO THE GOVERNMENT FOOD	July 8, 2008
NAVEEN MACHADO Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE, ALL WOMEN POLICE STATION; INSPECTOR OF POLICE, TUTICORIN SOUTH POLICE STATION	December 16, 2008
NAWABKHAN Vs. SUPERINTENDENT OF POLICE CHENGAI MGR EAST DISTRICT CHENNAI	July 24, 2008
NAZIR HUSSAIN Vs. STATE	March 5, 2008
NEEDLE INDUSTRIES LTD NILGIRIS Vs. SECRETARY GOVERNMENT OF TAMIL NADU MINISTRY OF TRANSPORT CHENNAI	January 10, 2008
NEELAMBAL Vs. DISTRICT COLLECTOR	October 21, 2008
NEETHIRAJ AND OTHERS Vs. STATE	February 7, 2008
NELLAIAPPAN Vs. SAMUVEL	January 1, 2008
NEMILI PANCHAYAT UNION Vs. DISTRICT COLLECTOR	September 8, 2008
NEPC TEXTILES LIMITED Vs. STATE INDUSTRIES PROMOTION	March 6, 2008
NERAICHELVI Vs. K RANGANATHAM	October 24, 2008
NEW AACHI CHETTINAD RESTAURANT; K SELVARAJ; K SATHYASEKAR Vs. SUPER ENGG CO	December 22, 2008
NEW HORIZON SUGAR MILLS LTD Vs. STATE OF TAMIL NADU	December 10, 2008
NEW INDIA ASSURANCE CO LTD Vs. SENTHIL KUMAR	November 20, 2008
NEW INDIA ASSURANCE CO LTD Vs. SUNDARAM & ANR	July 30, 2008
NEW INDIA ASSURANCE CO LTD Vs. K CHANDRASEKAR, A JANKIRAMAN	September 26, 2008
NEW INDIA ASSURANCE CO LTD Vs. MURUGESAN	December 8, 2008
NEW INDIA ASSURANCE CO LTD Vs. D RADHAKRISHNAN	July 21, 2008
NEW INDIA ASSURANCE CO LTD Vs. R VANAJA	August 18, 2008
NEW INDIA ASSURANCE CO LTD Vs. PALANISAMY	January 28, 2008
NEW INDIA ASSURANCE CO LTD Vs. MANIMARAN	June 27, 2008
NEW INDIA ASSURANCE CO LTD Vs. PRABHU	July 1, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. M. BHAGAVATHY	June 24, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. KANNAMMAL	February 21, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. MANJULA	October 14, 2008
NEW INDIA ASSURANCE COMPANY Vs. MALLIGA	February 1, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S DHANASEKARAN	January 5, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANDIYAPPAN	June 27, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VENKATACHALAPURAM SMALL MATHC PRODUCERS SERVICE INDUSTRIAL CO-OPERATIVE SOCIETY LTD.	December 8, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. S SUJATHA	March 5, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. V K SATHYAMURTHY	January 10, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. RASAMMAL	November 7, 2008
NEW INDIA INSURANCE CO LTD Vs. SANTHAMANI	January 9, 2008
NEW KENILWORTH HOTEL PVT LTD Vs. STATE OF TAMIL NADU	February 29, 2008
NEYVELI LIGNITE CORPORATION Vs. NEYVELI LIGNITE CORPORATION	April 2, 2008
NEYVELI LIGNITE CORPORATION LIMITED AND ORS Vs. METRO MACHINERY TRADERS AND ORS	April 1, 2008
NEYVELI LIGNITE CORPORATION LTD Vs. N L C INDCO SERVE THOZHILALAR UZHIYEAR SANGAM	February 16, 2008
NIRANJAN REDDY Vs. NUKALAPATHY SURURLATHA	March 7, 2008
NIRMALA Vs. MURUGIAH	January 11, 2008
NIRMALA DEVADOSS PRINCIPAL Vs. T PAULINE VICTORIA	September 10, 2008
NITHYAKALYANI Vs. LAKSHMI	August 7, 2008
NORTH MADRAS MIDDLE SCHOOL Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD	April 25, 2008
NVGB TALKIES Vs. DISTRICT COLLECTOR DINDIGUL	November 20, 2008
O JAYARAMAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES MADURAI	August 18, 2008
OCTRIX HOLDINGS (S) PVT LTD Vs. VRIKISH TRANSWORLD HOLDINGS LTD	August 22, 2008
OCTRIX HOLDINGS S PVT LTD Vs. VRIKISH TRANSWORLD HOLDINGS LTD	August 22, 2008
OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER Vs. GURUNATHAN	June 30, 2008
OLE K TOUBRO Vs. COLLECTOR DINDIGUL DISTRICT COLLECTORATE DINDIGUL	September 26, 2008
OM SAKTHI SRI PERIYAPALAYATHAMMAN TRUST Vs. COMMISSIONER H R AND C E DEPARTMENT	June 26, 2008
OMEGA S A Vs. AVANTI KOPP ELECTRICALS LTD	April 17, 2008
OMEX WIRES PVT LTD Vs. V K MISHRA DISPOSAL OFFICER C/O CENTRAL AROMAC FACTORY	December 8, 2008
ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED Vs. UNITED BIOTECH PVT LTD	November 25, 2008
ORIENT LITHO PRESS REP BY PARTNER MR S CHANDRANATH Vs. COMMERCIAL TAX OFFICER - I AND THE JOINT COMMISSIONER (CT)-III (SMR) OFFICE OF THE COMMISSIONER OF COMMERCIAL TAXES	September 16, 2008
ORIENTAL INSURANCE Vs. G ELANGO	July 18, 2008
ORIENTAL INSURANCE CO LIMITED Vs. NAGUDEVAR; VALLI; K SOLAIMALAI, NARAYANAN	January 3, 2008
ORIENTAL INSURANCE CO LTD Vs. PERUMAYEE AMMAL	July 16, 2008
ORIENTAL INSURANCE CO LTD Vs. MOHAMMED HUSSAIN	June 24, 2008
ORIENTAL INSURANCE CO. LTD. Vs. MINOR KARTHIK	February 22, 2008
ORIENTAL INSURANCE CO., LTD. Vs. KARUTHAPANDI	February 21, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHANUMATHI	July 10, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. P SHANKAR	January 10, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. GOVINDARAJAN	January 10, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. MURUGAN & ANR	June 20, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. R RAJAKUMAR	January 3, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. NAGARAJ	February 12, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. AMMA PONNU	June 13, 2008
OWNERS AND PARTIES INTERESTED IN THE VESSEL MV NEETU NOW LYING AT THE PORT OF VISAKHAPATTINAM ARE Vs. MAYAR HK LIMITED	July 24, 2008
P A ADALARASU Vs. DIRECTOR OF MEDICAL EDUCATION KILPAUK	November 20, 2008
P A RAJENDRAN Vs. ESSARAS EXPORTS INDIA LTD	July 24, 2008
P ADIKESAVAN Vs. CHIEF ENGINEER	June 30, 2008
P AMALRAJ Vs. STATE OF TAMIL NADU	June 16, 2008
P ANBAZHAGAN Vs. SPECIAL COMMISSIONER OF LAND ADMINISTRATION	May 13, 2008
P ANBUMANI Vs. STATE OF TAMIL NADU	June 25, 2008
P ANJALATCHI Vs. CHAIRMAN	August 18, 2008
P ANTONY RAJ Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	September 24, 2008
P APPARASAMY Vs. KALAIMANI	April 17, 2008
P APPASAMY Vs. SAMY LOURDE JOSEPH	February 8, 2008
P ARTHUR DANIEL Vs. STATE OF TAMIL NADU	October 13, 2008
P ARUMUGAM Vs. P VELUSAMY	October 1, 2008
P ARUMUGAM Vs. SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT CHEPAUK	November 21, 2008
P ARUMUGAM Vs. P VELUSAMY	October 31, 2008
P ARUMUGHAM Vs. P BALASUBRAMANIAM	August 8, 2008
P ARUNODHAYAM Vs. SECRETARY TO GOVERNMENT	April 9, 2008
P ARUTHUR SELVARAJ Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT	June 10, 2008
P ASHOK KUMAR Vs. INSPECTOR OF POLICE	August 21, 2008
P B BHEEMAN Vs. REGISTRAR TAMIL NADU STATE	August 1, 2008
P BABU VENKATESH Vs. RANI	March 25, 2008
P BAGGIAM Vs. V VISWANATHAN	February 21, 2008
P BALAMANI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR COIMBATORE DISTRICT	March 14, 2008
P BALAMURUGAN Vs. GOVERNMENT OF TAMIL NADU	October 21, 2008
P BENEDICT FERNANDEZ Vs. RAJIV BHATIA	February 6, 2008
P BHASKARAN Vs. AYYAKANNU CHETTIAR	December 22, 2008
P BOSE Vs. SECRETARY TO GOVERNMENT	June 18, 2008
P CHANDRA Vs. M P IRULAPPAN SERVAI	January 10, 2008
P CHANDRAN Vs. DEVAKI	February 12, 2008
P CHANDRAN Vs. STATE OF TAMILNADU	July 29, 2008
P CHELLASAMY Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	July 2, 2008
P CHENGAIAH Vs. D CHANDRA	December 15, 2008
P CHOCKALINGAM Vs. STATE OF TAMIL NADU	July 10, 2008
P DEVENDRAN Vs. C RAGHUNATHA REDDY	September 25, 2008
P DHANDAPANI Vs. CHERAN CHITS FUNDS P LTD	July 31, 2008
P DURGACHALAM Vs. K VENKATESAN	September 30, 2008
P ELANGOVAN Vs. COMMISSIONER AND SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT	January 24, 2008
P ESWARAMOORTHY Vs. R J B LEORAJ	June 10, 2008
P G FOILS LIMITED Vs. INCOME TAX SETTLEMENT	February 11, 2008
P G SARAVANAN Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE	July 1, 2008
P GANASELVAUDAYAKUMARI Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL CHENNAI	April 22, 2008
P GANESAN AND P GURUSWAMY Vs. SHANMUGHATHAI AMMAL AND ORS	December 19, 2008
P GNANASEKARAN Vs. CHAIRMAN TAMIL NADU PUBLIC	December 18, 2008
P GOPAL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	June 19, 2008
P GOPALASAMY Vs. A PALANISAMY CHETTIAR	December 1, 2008
P GOPU Vs. JOINT SUB-REGISTRAR	September 4, 2008
P GOVINDAN Vs. STATE	April 30, 2008
P GOVINDAN Vs. STATE	July 2, 2008
P GOVINDAN Vs. STATE	July 9, 2008
P GOWRI Vs. STATE OF TAMIL NADU	March 20, 2008
P H PAUL MANOJ PANDIAN Vs. P VELDURAI	December 2, 2008
P ILANGO BHARATHI Vs. REVENUE DIVISIONAL OFFICER VIRUDHACHALAM	October 13, 2008
P J VINCENT Vs. TAMIL NADU ELECTRICITY BOARD	June 9, 2008
P JAGANATHAN Vs. DIVISIONAL ENGINEER	May 13, 2008
P JANAKI Vs. STATE OF TAMIL NADU	July 2, 2008
P JANAKUMAR Vs. G PANDIYARAJ	September 19, 2008
P JAYARAMAN Vs. JOINT COMMISSIONER OF POLICE	August 28, 2008
P JAYARAMAN Vs. BHARAT HEAVY ELECTRICALS LTD	November 19, 2008
P JEBAC ANGEL MARTIN Vs. STATE	February 20, 2008
P JEYARAJ Vs. STATE OF TAMIL NADU	September 4, 2008
P JOY BELL Vs. THIRU V MAHENDRAN INSPECTOR OF POLICE	August 29, 2008
P K DURAISAMI Vs. COMMISSIONER H R AND C E	January 25, 2008
P K JAYAKUMAR Vs. R PADAMCHAND JAIN	September 25, 2008
P K M GANDHI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	June 16, 2008
P K PALANIAPPAN Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS	June 19, 2008
P K PANDIAN Vs. KOMALA	July 10, 2008
P K SEKAR BABU Vs. STATE ELECTION COMMISSIONER	September 16, 2008
P K SHANMUGA SUNDARAM Vs. STATE	December 8, 2008
P KAMARAJ Vs. JOINT REGISTRAR OF COOPERATIVE	September 11, 2008
P KANDASAMI Vs. STATE OF TAMIL NADU	June 16, 2008
P KANNADAS Vs. M SHANTI	February 12, 2008
P KANNAN Vs. AUTHORISED OFFICER	August 4, 2008
P KANNAN; R PALANISAMY AND P RAJESWARI Vs. AUTHORISED OFFICER, TAMIL NADU MERCANTILE BANK	February 20, 2008
P KANNIYAN Vs. MANAGING DIRECTOR	July 1, 2008
P KARMEGAM Vs. DISTRICT COLLECTOR	November 27, 2008
P KARTHIK KUMAR Vs. DEPUTY GENERAL MANAGER, STATE BANK OF INDIA AND; BRANCH MANAGER, STATE BANK OF INDIA, PERIYAKULAM BRANCH	December 18, 2008
P KARTHIKEYAN Vs. INSPECTOR OF POLICE	May 13, 2008
P KARTHIKEYAN Vs. UNION OF INDIA	April 22, 2008
P KARUPPASAMY Vs. MR MURUGAN MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED	July 24, 2008
P KASUMANI Vs. SUPERINTENDENT OF CENTRAL PRISON	July 24, 2008
P KOLANDAIAPPAN Vs. DIRECTOR OF SCHOOL EDUCATION	June 25, 2008
P KRISHNAMMAL Vs. M RAJESWARI	October 23, 2008
P KRISHNAMURTHY Vs. GOWRI	November 7, 2008
P KRISHNASAMY Vs. COLLECTOR PERIYAR DISTRICT	June 16, 2008
P KULANTHAIVEL Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE VILLUPURAM DISTRICT	June 18, 2008
P KUMARAN Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HOME DEPARTMENT; SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION AND THE CONTROLLER OF EXAMINATION AND SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION	September 8, 2008
P KUPPUSAMY Vs. T R THANGAVELU	October 30, 2008
P L RANGAN Vs. ASSISTANT EXECUTIVE ENGINEER SOIL CONSERVATION SCHEME AGRL ENGG DEPARTMENT	July 25, 2008
P LAKSHMI Vs. STATE OF TAMIL NADU	June 17, 2008
P LINGAN Vs. UNION OF INDIA	June 10, 2008
P M ELANGOVAN Vs. STATE OF TAMIL NADU	August 11, 2008
P M VEERAMUTHU Vs. STATE OF TAMIL NADU	June 16, 2008
P MADHAVAN Vs. DIRECTOR OF ELEMENTARY EDUCATION	July 2, 2008
P MAHAVISHNU Vs. GENERAL MANAGER TAMILNADU STATE	July 22, 2008
P MANI Vs. P VISWANATHAN	February 19, 2008
P MARAGATHAMANI Vs. REVENUE DIVISIONAL OFFICER	March 4, 2008
P MARIAPPAN Vs. SECRETARY TO GOVERNMENT	September 17, 2008
P MATHAPPAN Vs. DEPUTY COMMISSIONER OF LABOUR	June 9, 2008
P MOHAN Vs. M S D RAJAGOPAL NAIDU AND BROTHERS THROUGH	December 16, 2008
P MOHANASUNDARAM Vs. UNION OF INDIA	January 9, 2008
P MOHANKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	September 29, 2008
P MOORTHINATHAN Vs. DISTRICT EDUCATIONAL OFFICER	September 19, 2008
P MUNIRATHNAM Vs. UNION OF INDIA	June 9, 2008
P MURUGAN Vs. GOVERNMENT OF INDIA	March 24, 2008
P MURUGESAN Vs. MANAGEMENT LOWER NEERAR DIVISION	April 21, 2008
P MURUGESAN Vs. INSPECTOR OF POLICE	June 20, 2008
P MURUGESAN Vs. DIRECTOR OF INCOME TAX	July 3, 2008
P MURUGESAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	October 29, 2008
P MUTHAZHEGAN Vs. B KRISHNA MURTHY RAO	August 26, 2008
P MUTHUPANDI Vs. STATE	November 21, 2008
P N KANAGARAJ Vs. STATE OF TAMIL NADU	November 18, 2008
P N KRISHNAMURTHY Vs. SANDES OVERSEAS PVT LTD	July 25, 2008
P N PERUMAL Vs. PRESIDING OFFICER	April 9, 2008
P N RAMANI Vs. PONDICHERRY UNIVERSITY	July 28, 2008
P N RETHINEKUMAR Vs. C SENTHILVEL	April 28, 2008
P NALLUSAMY Vs. DEPUTY SUPERINTENDENT OF POLICE	June 13, 2008
P NANCI VIJAYASUNDARY Vs. DEPUTY SALT COMMISSIONER SHASTRI BHAVAN NUNGAMBAKKAM	October 29, 2008
P NARAYANAN Vs. KASI	October 23, 2008
P NARAYANAN Vs. BHARAT SANCHAR NIGAM LIMITED	July 10, 2008
P NAVAKUMAR Vs. STATE OF TAMILNADU	October 31, 2008
P NEELAVATHI Vs. DIRECTOR OF TOWN PANCHAYAT	December 22, 2008
P NEETHIMANI Vs. REGISTRAR OF COOPERATIVE SOCIETIES	January 2, 2008
P P ADITHIAN Vs. UNION OF INDIA	January 7, 2008
P PAKALAVAN Vs. STATE OF TAMILNADU	September 17, 2008
P PALANISAMY Vs. STATE OF TAMIL NADU	July 8, 2008
P PALANISAMY Vs. REGIONAL MANAGER TAMIL NADU FOREST	July 24, 2008
P PANDIAMMAL Vs. ANAND	June 27, 2008
P PARAMASIVAM Vs. ASSISTANT DIRECTOR OF CO-OPERATIVE AUDIT	June 26, 2008
P PARTHASARATHY Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	November 24, 2008
P PERIYAYI Vs. COLLECTOR VILLUPURAM DISTRICT	March 24, 2008
P PERUMAL GOUNDER Vs. SECRETARY HOME DEPARTMENT	August 20, 2008
P PINNIAPPAN Vs. ASSISTANT EDUCATIONAL OFFICER	June 25, 2008
P PITCHAI Vs. ZONAL MANAGER	November 6, 2008
P PONNUDURAI Vs. DIRECTOR OF PENSION	November 10, 2008
P PONSELVAN Vs. INSPECTOR OF POLICE	January 11, 2008
P R GOPAL Vs. M RAJESWARI	August 4, 2008
P R K AUGUSTINE Vs. PROPERTY TAX APPELLATE TRIBUNAL TIRUCHIRAPPALLI	April 23, 2008
P R SYED MOHAMMED BUHARI Vs. SUB-REGISTRAR SUB-REGISTRAR'S OFFICE	October 20, 2008
P R VALLIAPPAN Vs. K N M M R M SUBBIAH CHETTIAR	January 21, 2008
P R VENKAT RAJU Vs. STATE OF TAMIL NADU	March 4, 2008
P R VISWAMBARAM Vs. MANAGEMENT OF SHAW WALLACE	June 9, 2008
P RAJAJI Vs. STATE OF TAMIL NADU	June 3, 2008
P RAJAJI Vs. STATE OF TAMIL NADU	September 29, 2008
P RAJAMANI Vs. E BAKTHAVATCHALAM	May 20, 2008
P RAJAN Vs. DIRECTOR OF SCHOOL EDUCATION	June 27, 2008
P RAJARAM Vs. COMMISSIONER	October 30, 2008
P RAJENDRAN Vs. S NEELAYATHATCHI AMMAL	September 22, 2008
P RAJKUMAR Vs. STATE	June 13, 2008
P RAJU Vs. STATE OF TAMILNADU	December 19, 2008
P RAMARAJ Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS	March 10, 2008
P RAMASAMY Vs. GOVERNMENT OF TAMIL NADU	March 5, 2008
P RAMASAMY Vs. STATE	October 22, 2008
P RANGESH Vs. ISWARYA	November 11, 2008
P RATHINAM Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	January 30, 2008
P RATHINAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	January 30, 2008
P RATHINASAMY Vs. SUPERINTENDENT OF POLICE	January 29, 2008
P RAVICHANDRAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	January 28, 2008
P RAVINDRAN Vs. STATE	June 26, 2008
P RETNASWAMY Vs. A RAJA	February 28, 2008
P RUTHRAKUMAR Vs. M MEGANATHAN	October 23, 2008
P S CHELLAMUTHU Vs. STATE	December 4, 2008
P S DEVARAJ Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD	March 3, 2008
P S JAGANATH BABU Vs. K SANTHANAM	October 24, 2008
P S JAINULLABIDEEN Vs. DIRECTOR OF LOCAL FUND AUDIT	December 18, 2008
P S JAMES ARULRAJ Vs. GOVERNMENT OF TAMIL NADU	March 26, 2008
P S KASTHURI Vs. COMMISSIONER MUNICIPAL ADMINISTRATION	November 5, 2008
P S RAJA ALIAS KANDASAMY Vs. PALANISAMY	January 30, 2008
P S SESURAJ Vs. DEPUTY DIRECTOR [ADMINISTRATION] DIRECTORATE OF FIRE AND RESCUE	April 2, 2008
P S SHENOY Vs. G KRISHNAMURTHY	September 30, 2008
P S SRIDHAR Vs. CORPORATE MEDIA MEN ADVERTISING PVT LTD	September 22, 2008
P SAKTHIVEL Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	January 31, 2008
P SAMIAPPA GOUNDER Vs. REGIONAL TRANSPORT AUTHORITY COLLECTORATE	February 22, 2008
P SEKAR Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL	February 16, 2008
P SELVARAJ Vs. JAYARANI	February 27, 2008
P SENTHILKUMAR Vs. C SATHIYAPRIYA	December 11, 2008
P SHANMUGAM Vs. STATE OF TAMIL NADU	July 22, 2008
P SHANMUGHAM Vs. CHINNATHAYEE	July 22, 2008
P SIVACHANDRAN Vs. M P PURUSHOTHAM	January 28, 2008
P SIVAKUMAR Vs. P VISWANATHAN	March 3, 2008
P SIVAKUMAR Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION	December 10, 2008
P SIVASUBRAMANIAM Vs. S SUNDARARAJAN	September 17, 2008
P SOWRNA BAI Vs. SECRETARY GOVERNMENT OF TAMIL NADU	June 25, 2008
P SREENIVAS SUNDAR Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT CHENNAI	June 18, 2008
P SRINIVASAN Vs. P GOPAL	October 31, 2008
P STANLEY BUCK Vs. V RAMACHANDRAN	December 10, 2008
P STEPHEN Vs. STATE OF TAMILNADU	October 13, 2008
P SUBBULAKSHMI Vs. STATE OF TAMIL NADU	December 5, 2008
P SUBBURAJ Vs. STATE	December 23, 2008
P SUBRAMANIAM Vs. COLLECTOR	May 13, 2008
P SUBRAMANIAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	August 29, 2008
P SUBRAMANIAN Vs. COMMISSIONER CITY CORPORATION	December 12, 2008
P SUBRAMANIYAM Vs. SUPERINTENDENT OF POLICE	June 24, 2008
P SUGUNAKARA REDDY Vs. ASSISTANT DIRECTOR OF INCOME-TAX	August 26, 2008
P SURESH KUMAR Vs. D PADMANABHAN	June 17, 2008
P SURLIVEL Vs. JOINT REGISTRAR OF CO-OP SOCIETIES THENI THENI DISTRICT	November 28, 2008
P T R RICE AND DHALL MILL Vs. COMPETENT AUTHORITY	November 28, 2008
P THANGADURAI Vs. SECRETARY TO GOVERNMENT HOME	January 24, 2008
P THANGAVEL Vs. DIRECTOR OF MUNICIPAL	September 11, 2008
P THANGAVELU Vs. STATE OF TAMIL NADU	August 1, 2008
P THANGAVELU Vs. STATE	March 5, 2008
P THANGAVELU Vs. STATE	March 1, 2008
P THULUKKANAM Vs. STATE OF TAMIL NADU	August 28, 2008
P UMARANI Vs. J KUPPAMMAL	May 6, 2008
P UTHIRAPATHI Vs. GOVERNMENT OF TAMIL NADU	June 24, 2008
P V ARUMUGAM Vs. GURUSAMY	February 8, 2008
P V G PATRUDU Vs. C P RAMANATHAN	April 1, 2008
P V KADIRAVAN Vs. KALLAR KALVI KAZHAGAM	April 30, 2008
P V RAMAKRISHNAN Vs. DISTRICT REVENUE OFFICER	August 8, 2008
P VADIVELU Vs. K THANGARAJ	November 13, 2008
P VAITHIANATHAN Vs. CHIEF JUDGE DISTRICT COURT PONDICHERRY	January 10, 2008
P VAIYAPURI Vs. EXECUTIVE DIRECTOR REVIEWING	June 16, 2008
P VAJRAVELU Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	September 30, 2008
P VARADHARAJAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	July 14, 2008
P VEERAMANI Vs. UNION OF INDIA	February 1, 2008
P VENKATESAN Vs. STATE OF TAMILNADU	March 5, 2008
P VIJAYA Vs. MANAGEMENT OF THIRUVANDIPATTI PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD	September 30, 2008
P VIJAYAKUMAR Vs. STATE GOVERNMENT OF TAMIL NADU	March 14, 2008
P VIJAYAKUMAR Vs. SHANMUGAM	April 29, 2008
P VIJAYAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES REGION	August 28, 2008
P VISWANATHAN Vs. P SIVAKUMAR	April 28, 2008
P YAMUNA Vs. STATE	September 2, 2008
P. DEVARPIRAN Vs. V. BALAN	April 15, 2008
P. GANESAN Vs. SHANMUGHATHAI AMMAL	December 19, 2008
P. JANAKUMAR Vs. G. PANDIYARAJ	September 15, 2008
P. JEYAPANDI Vs. THE REVENUE DIVISIONAL OFFICER	June 9, 2008
P. KALYANI Vs. M. USSAIN AHAMED	December 5, 2008
P. MAHALINGAM Vs. REGISTRAR OF DOCUMENTS	July 7, 2008
P. PERIYA MALAISAMY Vs. THE STATE REPRESENTED BY ITS THE SUPERINTENDENT OF POLICE AND OTHERS	October 13, 2008
P. RAJENDRAN AND OTHERS Vs. STATE OF TAMIL NADU	February 20, 2008
P. SULOCHANA Vs. PACKIA RETHINAM	August 8, 2008
P.M. MEERAN Vs. THE DISTRICT COLLECTOR	June 11, 2008
P.R.P. GRANITES Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND THE CENTRAL BOARD OF DIRECT TAXES	December 5, 2008
PACHAI MUTHU Vs. SUPERINTENDENT OF POLICE	July 2, 2008
PADHINETTAM PADIYAAN Vs. STATE	June 24, 2008
PADMAVATHI Vs. P M MUNI REDDY	September 6, 2008
PADMAVATHI Vs. KAVERIAMMAL	September 9, 2008
PADMAVATHI AMMAL Vs. SETTLEMENT OFFICER POST BOX NO 207 THANJAVUR	September 24, 2008
PADMAVATHY Vs. NARASIMMAN	February 26, 2008
PADMINI Vs. INSPECTOR OF POLICE	April 16, 2008
PADMINI SIVASUBRAMANIAM Vs. COMFORT INN	April 30, 2008
PALANI Vs. STATE	September 2, 2008
PALANI Vs. STATE REPRESENTED	November 21, 2008
PALANI ALIAS THOPPALAN Vs. DISTRICT COLLECTOR COLLECTORATE BUILDINGS NAMAKKAL DISTRICT	January 21, 2008
PALANI ANDAVAR COTTON AND SYNTHETIC SPINNERS LTD Vs. SOLYRAJ	January 30, 2008
PALANI GOUNDER Vs. RATHAMANI	June 13, 2008
PALANIAMMAL Vs. STATE OF TAMILNADU	April 30, 2008
PALANIAMMAL Vs. PACHAIAPPAN	February 5, 2008
PALANIAMMAL Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	March 5, 2008
PALANIAMMAL Vs. STATE	March 4, 2008
PALANIAMMAL Vs. DISTRICT COLLECTOR DISTRICT	March 1, 2008
PALANIAMMAL Vs. PALANISAMY	November 14, 2008
PALANIAMMAL Vs. STATE	November 5, 2008
PALANIAPPA SAGO FACTORY Vs. DEPUTY COMMERCIAL TAX OFFICER AND ANR.	February 15, 2008
PALANIAPPAN Vs. SENGOTTAIYAN	February 13, 2008
PALANIAPPAN Vs. DISTRICT COLLECTOR AND ASSISTANT ENGINEER, PWD - WRO, IRRIGATION SECTION	April 17, 2008
PALANISAMY Vs. GOWRI TAMIL SELVAN	April 1, 2008
PALANISAMY Vs. STATE	September 11, 2008
PALANISAMY Vs. MUTHUSAMY GOUNDER	September 2, 2008
PALANISAMY Vs. MILKA NUTRIENTS P. LTD.	January 28, 2008
PALANISELVI Vs. NACHIAPPA CHETTIAR	January 11, 2008
PALANIVEL Vs. STATE	November 14, 2008
PALANIVELU Vs. DISTRICT COLLECTOR	December 17, 2008
PAMMAL SHENGAZHUNEERKUNDRAM MAHALIR KAL UDAIKKUM SUYA Vs. STATE OF TAMIL NADU	April 29, 2008
PANCHATCHARAM Vs. STATE	June 30, 2008
PANCHAVARNAM Vs. STATE OF TAMIL NADU	January 30, 2008
PANCHAVARNAM Vs. UNION OF INDIA	January 30, 2008
PANCHAYAT BOARD TURINCHIKUPPAM Vs. INSPECTOR OF PANCHAYAT THIRUVANNAMALAI	March 31, 2008
PANDI ALIAS ERUMAI PANDI AND ORS AND SEKAR Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE	April 15, 2008
PANDIAMMAL Vs. VELLAICHAMY	December 22, 2008
PANDIAN Vs. STATE	July 14, 2008
PANDIYAN Vs. STATE	December 23, 2008
PANDIYAN GRAPHITES INDIA LTD. Vs. T.V.S. FINANCE AND SERVICES LTD.	March 26, 2008
PANDIYARAJAN AND ANOTHER Vs. THE INSPECTOR OF POLICE KENIKKARAI POLICE STATION, RAMANATHAPURAM	February 20, 2008
PANDYAN GRAMA BANK EMPLOYEES ASSOCIATION Vs. PANDYAN GRAMA BANK	July 18, 2008
PANNEER ALIAS THACHINAMURTHY Vs. STATE	December 17, 2008
PAPATHI Vs. SAKUNTALA	August 18, 2008
PAPPAMMAL Vs. TAMIL NADU ELECTRICITY BOARD	February 16, 2008
PAPPAMMAL Vs. BALASUBRAMANIAN	April 15, 2008
PAPPAN ALIAS MARUTHACHALAM Vs. STATE	March 28, 2008
PARAMANANTHAN YOGANATHAM Vs. INTELLIGENCE OFFICER	March 17, 2008
PARAMASIVAM Vs. STATE	November 21, 2008
PARAMASIVAM AND KAMUTHAI Vs. STATE REP BY THE INSPECTOR OF POLICE	December 12, 2008
PARAYAVARATHAN Vs. STATE	December 19, 2008
PARIMALA Vs. STATE	July 8, 2008
PARIMALA ALIAS PARIMALA GANDHI Vs. STATE OF TAMIL NADU	January 30, 2008
PARLE PRODUCTS PRIVATE LIMITED Vs. SURYA FOOD AND AGRO LIMITED	September 9, 2008
PARTHASARATHY Vs. P DULSY PONNAIAH	January 11, 2008
PARTHASARATHY Vs. SUBRAMANIAM	March 20, 2008
PARTHASARATHY Vs. G CHANDRASEKARAN	October 28, 2008
PARVATHARAM Vs. THIRUMALAI PRAKASAM	September 19, 2008
PARVATHI Vs. K SIVALINGAM	July 25, 2008
PARVATHI BAI Vs. COMPETENT AUTHORITY SAFEM FOP AND NDPS ACTS	November 11, 2008
PARVATHI BHAVAN SWEETS Vs. STATE OF TAMIL NADU	November 6, 2008
PATTU @ PATTURAJ AND ORS Vs. STATE	August 20, 2008
PAUL NADAR AND ORS Vs. DISTRICT OFFICER AND ORS	September 25, 2008
PAUNAMMAL Vs. UNION TERRITORY OF PONDICHERRY	December 5, 2008
PAVALAGODI Vs. DISTRICT COLLECTOR	June 18, 2008
PAVAYEE Vs. ASSISTANT ENGINEER OPERATION	September 11, 2008
PAY AND ACCOUNTS OFFICER EAST Vs. INCOME TAX OFFICER	July 8, 2008
PERFECT AUTOMOTIVE COMPONENTS Vs. PREMIER INSTRUMENTS AND CONTROLS LTD	August 22, 2008
PERIA KALIAPPA GOUNDER Vs. KARUMALAIAPPA GOUNDER	September 30, 2008
PERIASAMY Vs. K N M M R M SUBBIAH CHETTIAR	January 21, 2008
PERIYAR DISTRICT COOPERATIVE LAND DEVELOPMENT BANK EMPLOYEES UNION Vs. STATE OF TAMIL NADU	September 25, 2008
PERIYAR DISTRICT JEEVA MUNICIPAL WORKER'S UNION Vs. EXECUTIVE OFFICER	June 27, 2008
PERIYATHAYEE Vs. PONNAMMAL	September 8, 2008
PERIYAYA Vs. M RAJAGOPAL	August 4, 2008
PERUMAL Vs. RAMASAMY	July 28, 2008
PERUMAL Vs. CHINNAMMAL	April 29, 2008
PERUMAL Vs. STATE	April 22, 2008
PERUMAL Vs. STATE	November 7, 2008
PERUMAL PILLAI Vs. PANDURANGA GOUNDER	September 10, 2008
PERUMAL REDDIYAR Vs. PETHU REDDIAR	June 30, 2008
PERUMAYEE Vs. RAMASAMY	September 29, 2008
PERUMAYEE Vs. STATE	March 20, 2008
PERUMAYEE Vs. P LINGAPPAN	December 18, 2008
PETCHIMUTHU ALIAS MANI Vs. ANITHA SRUTHI	September 23, 2008
PETHACHI @ BABY Vs. NARAYANAN	April 28, 2008
PICHAIPILLAI Vs. STATE	January 30, 2008
PINNIYAKKAL Vs. DISTRICT COLLECTOR MADURAI DISTRICT &	September 1, 2008
PITCHAI PANDI ALIAS MUGESH Vs. STATE	November 11, 2008
PITHAVADIYAN AND PARTNERS Vs. ORIENTAL INSURANCE CO LTD	July 23, 2008
PIYOUS MARIE ANTONY Vs. PONDICHERRY MUNICIPALITY	April 11, 2008
PL K NAGAPPAN Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICE COMMISSION	April 24, 2008
POLYENE FILM INDUSTRIES LTD Vs. UNITED INDIA INSURANCE CO LTD	August 22, 2008
PON VENKATESH K Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 8, 2008
PONDICHERRY CO-OPERATIVE HANDLOOM EXPORT DEVELOPMENT PROJECT LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS	April 2, 2008
PONDICHERRY ENGINEERING COLLEGE Vs. A MUTHURAMALINGAM	August 22, 2008
PONDS INDIA LTD Vs. PONDS EMPLOYEES WELFARE TRUST	August 18, 2008
PONNAMBALAM Vs. PITCHAI	March 11, 2008
PONNAMMAL Vs. T BALASUBRAMANIAM	October 7, 2008
PONNAMMAL Vs. MINOR JAYARAMAN	April 28, 2008
PONNUDURAI ALIAS PALANISAMY Vs. STATE OF TAMILNADU	December 16, 2008
PONNUSAMY Vs. V E KANNAN	December 15, 2008
PONNUSWAMY NADAR Vs. GUNANELLIAN SOCIETY KARUMATHUR	August 22, 2008
POONGAVANAM Vs. THANGARAJ	April 30, 2008
POONGOTHAI Vs. STATE	February 15, 2008
POONKODI Vs. SECRETARY TO GOVERNMENT	June 25, 2008
POOVENDRAN Vs. STATE OF TAMIL NADU	March 27, 2008
POTHILINGAM Vs. M. SANKARAPANDIAN	December 18, 2008
POWER CENTRE PVT LTD Vs. R PRABHAKAR	March 17, 2008
POWER PETRO PRODUCTS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 4, 2008
POWNAMMAL Vs. STATE OF TAMIL NADU	July 9, 2008
PRABAKARAN ALIAS SEKAR Vs. INSPECTOR OF POLICE	December 19, 2008
PRABHAKARAN Vs. RANGANATHAN	September 17, 2008
PRADEEP STAINLESS INDIA PVT LTD Vs. JOINT COMMISSIONER OF LABOUR	September 23, 2008
PRADEEP STAINLESS STEEL INDIA PVT LTD Vs. JOINT COMMISSIONER OF LABOUR CONCILIATION LABOUR WELFARE BOARD BUILDINGS	November 5, 2008
PRAHALATH JASMATHIYA Vs. V SANKARAN	June 23, 2008
PRAKASAM CHAIRMAN ASSOCIATION OF UNIVERSITY TEACHERS Vs. STATE PF TAMIL NADU	September 24, 2008
PRAKASH Vs. DEPUTY SUPDT OF POLICE	February 14, 2008
PRAKASH BACHRAJ JAIN Vs. MANI TEXTILE TRADERS	April 15, 2008
PRAMILA BAJORIA Vs. TRAVICON SERVICES PVT LTD	September 23, 2008
PRASHANT JHUN JHUN WALA Vs. TAMIL NADU NEWSPRINT AND PAPER LTD	July 25, 2008
PRAVEEN DASS Vs. STATE	November 17, 2008
PREMA Vs. REVENUE DIVISIONAL OFFICER	October 14, 2008
PREMA SUDHAMANI Vs. D KRISHNA RAO	September 19, 2008
PREMCHAND JAIN Vs. JUPITER JEWEL TECH	April 30, 2008
PRESIDENT MUSLIM JAMAD EXECUTIVE COMMITTEE TIRUNELVELI DISTRICT Vs. TAMIL NADU WAKF BOARD	April 10, 2008
PRESIDENT SECRETARY CHERRY CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. R INDIRANI	January 7, 2008
PRESIDENT THANJAVUR DIOCESE SOCIETY Vs. NIRMALA NAGAR	February 27, 2008
PRESIDENT THE SOCIETY OF CONGREGATION OF THE BR Vs. DIRECT REVENUE OFFICER DISTRICT COLLECTOR OFFICE THOOTHUKUDI	October 20, 2008
PRINCIPAL GOVERNMENT POLYTECHNIC FOR WOMEN MADURAI Vs. K SUBRAMANIAN	July 24, 2008
PRIYA TEA INDUSTRIES Vs. INDIAN BANK	November 19, 2008
PROCTOR AND GAMBLE COMPANY Vs. CHRISINE HODEN INDIA PRIVATE LIMITED	August 11, 2008
PROF I ELANGOVAN Vs. GOVERNMENT OF TAMIL NADU	March 27, 2008
PROPRIETORS SARAVANA VESSEL STORES Vs. STATE OF TAMILNADU	September 5, 2008
PUDUCHERRY S C PEOPLE WELFARE ASSOCIATION Vs. CHIEF SECRETARY TO GOVERNMENT UNION TERRITORY	July 21, 2008
PUGALRAJ Vs. ASSISTANT COMMERCIAL TAX OFFICER	September 30, 2008
PULIANKOTTAI ALIAS ELANGO Vs. STATE OF TAMIL NADU	July 1, 2008
PUNJAB ASSOCIATION REGD Vs. PRESIDING OFFICER	April 8, 2008
PUSHPA Vs. STATE	June 17, 2008
PUTTAMMA Vs. MUNUSAMY	September 9, 2008
PYRAMID SAIMIRA THEATRE LTD Vs. S MURUGAN	October 31, 2008
R A JAYASINGH Vs. DIRECTOR OF GEOLOGY AND MINING	November 5, 2008
R ABDOUL FAZAL Vs. ADDITIONAL DISTRICT SUBORDINATE JUDGE	October 31, 2008
R AMIRTHAVENI Vs. DISTRICT EMPLOYMENT EXCHANGE OFFICER	April 29, 2008
R ANANDAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	January 11, 2008
R ANANTHAKRISHNAN Vs. SECRETARY STATE OF TAMIL NADU	April 11, 2008
R ANBALAGAN Vs. STATE	September 26, 2008
R ANBAZHAGAN DEPUTY MANAGER MECHANICAL TAMILNADU NEWSPRINT Vs. STATE INFORMATION COMMISSION	April 17, 2008
R ANDAL Vs. STATE OF TAMIL NADU	June 10, 2008
R ANNAMALAI Vs. ARBITRATOR AND DIVISIONAL ENGINEER MAINTENANCE	December 2, 2008
R ARIVUDAI Vs. P DHAKSHINAMOORTHY	January 10, 2008
R ARIVUDAINAMBE Vs. SECRETARY TO GOVERNMENT	September 2, 2008
R ARUMUGAM Vs. TAMIL NADU CO-OPERATIVE OIL SEEDS	September 17, 2008
R ARUN KUMAR Vs. DEPUTY COMMISSIONER OF POLICE	June 12, 2008
R ARUNACHALA VADIVU Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION CHENNAI	March 24, 2008
R ARUNACHALAM Vs. GOVT OF TAMIL NADU	April 22, 2008
R BAKTHAVATHASALAM Vs. TAMIL NADU GOVERNMENT	July 7, 2008
R BALAIYA Vs. CHAIRMAN COMMON CADRE AUTHORITY/JOINT REGISTRAR OF CO-OP SOCIETIES	July 11, 2008
R BALAKRISHNAN Vs. STATE OF TAMIL NADU	June 27, 2008
R BHARATHIAMMAL Vs. UNION OF INDIA	January 29, 2008
R CELIN MARY Vs. DIRECTOR ELEMENTARY EDUCATION	November 24, 2008
R CHANDRA MOHAN Vs. STATE OF TAMILNADU	July 22, 2008
R CHANDRA SEKAR Vs. T G SARGUNAM	December 11, 2008
R CHANDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME TRANSPORT II DEPARTMENT SECRETARIAT	November 25, 2008
R CHELLAPPAN Vs. DIRECTOR OF TREASURIES AND ACCOUNTS	July 10, 2008
R CHIDAMBARAM Vs. PRESIDING OFFICER	June 30, 2008
R CHIDAMBARAM Vs. DIRECTOR GENERAL OF POLICE	June 17, 2008
R CHINNAMMAL Vs. NEW INDIA ASSURANCE CO LTD 3RD PARTY CLAIM CELL CHENNAI	March 17, 2008
R CHINNAPAYYAN Vs. INSPECTOR OF POLICE	June 13, 2008
R DAKSHINAMOORTHY Vs. MR MACHENDRANATHAN THE CHAIRMAN TAMIL NADU ELECTRICITY BOARD	July 30, 2008
R DAMODARAN Vs. ASSISTANT EDUCATIONAL OFFICER	July 3, 2008
R DAMODARAN Vs. DISTRICT COLLECTOR,; REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE,; EXECUTIVE OFFICER, ARAVAKURICHI SPECIAL GRADE PANCHAYAT AND VIVEKANANDAN	September 18, 2008
R DEIVASIGAMANI Vs. STATE OF TAMIL NADU	August 6, 2008
R DEVAKUMAR Vs. PRESIDING OFFICER THE PRINCIPAL LABOUR COURT CHENNAI	April 9, 2008
R DHAKSHINAMURTHY Vs. COLLECTOR	December 2, 2008
R DHANALAKSHMI Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT	April 2, 2008
R DHANASEKARAN Vs. SECRETARY TO GOVERNMENT TRANSPORT	September 30, 2008
R ELANGO Vs. K DHANASEKARAN	September 17, 2008
R ELUMALAI Vs. M CHELLADURAI SECRETARY HOUSING AND URBAN DEVELOPMENT DEPT GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI	September 23, 2008
R ELUMALAI Vs. M SINGARA MUDALIAR	February 8, 2008
R ESWARI Vs. STATE OF TAMIL NADU	November 7, 2008
R GANDHI Vs. DISTRICT PROJECT NUTRITION OFFICER	June 27, 2008
R GNANASEKARAN Vs. STATE OF TAMIL NADU	July 4, 2008
R GONDASAMY GOUNDER Vs. R NARAYANASAMY CHETTIAR	January 10, 2008
R GOPALAKRISHNAN Vs. CHAIRMAN CUM SECRETARY STATE LEVEL SCRUTINY COMMITTEE ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT	September 1, 2008
R GOPALAKRISHNAN Vs. PONDICHERRY UNIVERSITY	October 23, 2008
R GOPI Vs. SARAVANAN GOPALAN	April 8, 2008
R GOVINDAN Vs. MANAGEMENT OF BHARAT HEAVY	June 23, 2008
R GUNASEKAR Vs. SENIOR DIVISIONAL PERSONNEL OFFICER	April 2, 2008
R INDIRA Vs. S SATHISH KUMAR	December 11, 2008
R INDIRANI Vs. DIRECTOR OF ELEMENTARY SCHOOL COLLEGE	June 10, 2008
R JAGADEESAN Vs. K DURAISAMY	August 5, 2008
R JAGANNATHAN Vs. SENIOR DIVISIONAL MECHANICAL ENGINEER MADRAS DIVISION SOUTHERN RAILWAY CHENNAI	March 24, 2008
R JANAKI Vs. J MOHANASUNDARAM	April 22, 2008
R JAWAHARLALA NEHRU Vs. STATE OF TAMIL NADU	January 29, 2008
R JAWAHARLALA NEHRU Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	January 29, 2008
R JAYAKUMAR Vs. DEPUTY COMMISSIONER OF POLICE	August 8, 2008
R JAYANTHARAJ Vs. PRINCIPAL CHIEF POST MASTER	July 3, 2008
R JAYASANKAR Vs. ASSISTANT COMMISSIONER FOOD AND DRUGS ADMINISTRATION	November 27, 2008
R K HERBALS Vs. STATE OF TAMILNADU	December 3, 2008
R K PALANI Vs. SUPERINTENDENT OF POLICE	August 6, 2008
R KAARUPPAN Vs. GOVERNMENT OF INDIA	July 1, 2008
R KAARUPPAN Vs. STATE OF TAMILNADU	November 26, 2008
R KALLANDA PERUMAL Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL	June 26, 2008
R KAMAIAM Vs. K K KUMARASAMY	March 12, 2008
R KAMATCHI Vs. STATE OF TAMIL NADU	July 1, 2008
R KANNAN Vs. POWER GRID CORPORATION INDIA LIMITED	April 4, 2008
R KANNAN Vs. STATE	September 26, 2008
R KARUPPUSAMY S/O RAMASAMY GOUNDER Vs. REGIONAL MANAGER TAMILNADU CO-OP MARKETING FEDERATION	April 6, 2008
R KASI Vs. SCHOOL COMMITTEE	December 15, 2008
R KATHIRESAN COMMERCIAL TAX OFFICER RETD Vs. GOVERNMENT OF TAMIL NADU	October 21, 2008
R KATHIRVEL MUDALIAR Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	September 2, 2008
R KRISHNA Vs. CORPORATION OF CHENNAI	June 24, 2008
R KRISHNASAMY GOUNDER Vs. STATE OF TAMIL NADU	September 25, 2008
R KULANDAIVELU Vs. URAIYUR COTTON COMPANY	June 26, 2008
R KUMAR Vs. CHIEF ENGINEER METTUR THERMAL POWER STATION	February 5, 2008
R KUMAR Vs. STATE	August 7, 2008
R KUPPAMMAL Vs. RAJAGOPAL NAICKER	December 4, 2008
R KUTTISWAMY Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	April 30, 2008
R LAKSHMI Vs. N THILAGAVATHI	July 21, 2008
R LIYAKATH ALIKHAN Vs. DISTRICT COLLECTOR	October 31, 2008
R LOGASAMY Vs. K SOUNDARARAJAN	February 29, 2008
R M SUNDARAM ALIAS MEENAKSHISUNDARAM Vs. KAYAROHANASAMY AND NEELADHAKSHIAMMAN TEMPLE	June 1, 2008
R MADESH Vs. A M RATHINAM	January 10, 2008
R MADHAVAN Vs. DHARMANDRA PRATAP YADAV	June 10, 2008
R MADHAVAN Vs. GOVERNMENT OF TAMIL NADU	December 1, 2008
R MADHAVAN ASSISTANT DIRECTOR OF RURAL DISTRICT Vs. GOVERNMENT OF TAMIL NADU	December 16, 2008
R MAGESWARI Vs. A SENGODA GOUNDER	December 1, 2008
R MAHENDRA BABU Vs. HIGH COURT OF JUDICATURE AT MADRAS	January 29, 2008
R MAHESWARI Vs. DISTRICT ELEMENTARY EDUCATIONAL	January 28, 2008
R MANI Vs. SPECIAL DEPUTY COLLECTOR	June 17, 2008
R MANI Vs. LABOUR COURT	November 7, 2008
R MANIAN Vs. STATE OF TAMILNADU	June 18, 2008
R MANJULA Vs. R RAMANUJAM	October 20, 2008
R MANOHARI Vs. ARUMUGA GOUNDER	February 16, 2008
R MARCOSE Vs. ASSISTANT EXECUTIVE ENGINEER PUBLIC WORKS	March 28, 2008
R MEENAKSHI Vs. K RAJA ALIAS SUNDARESASARMA ALSO KNOWN AS K SUNDARARAJAN	December 5, 2008
R MESHAAK Vs. G DEVASITHAM	October 28, 2008
R MOHAN DOSS Vs. HIGH COURT OF JUDICATURE AT MADRAS	August 27, 2008
R MUNUSWAMY Vs. DISTRICT COLLECTOR VELLORE VELLORE DISTRICT	August 26, 2008
R MURUGADOSS Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU HOME POL IX DEPARTMENT	December 11, 2008
R MURUGANANDHAM Vs. J NOOR MOHAMMED	November 11, 2008
R MUTHUGUNA Vs. STATE	December 10, 2008
R MUTHUKRISHNAN Vs. PAPPATHI @ ANGAMMAL; SHANMUGASUNDARAM; MANIKANDAN; THENMOZHI	December 5, 2008
R MUTHUKRISHNAN Vs. PONNAMPATTI TOWN PANCHAYAT THUVARANKURICHI	August 29, 2008
R MUTHUKUMARAN Vs. STATE OF TAMIL NADU	June 20, 2008
R N BABA Vs. SHEEBA	September 26, 2008
R N RAMACHANDRAN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	January 9, 2008
R NAGARAJAN Vs. BRIGHT FOUNDARIES COIMBATORE PVT LTD	November 4, 2008
R NANDAKUMAR Vs. DINDIGUL CO OP HOUSING BUILDING	March 12, 2008
R NARASIMHAN Vs. DIRECTOR OF SCHOOL EDUCATION	June 30, 2008
R NARAYANAN Vs. K RAJAGOPALAN	July 21, 2008
R NARAYANASAMY Vs. MANAGING DIRECTOR METROPOLITAN DEVELOPMENT AUTHORITY	September 25, 2008
R P CHINNAMANI NADAR Vs. LTHOMAS NADAR	January 21, 2008
R PALANIAMMAL Vs. PRESIDENT ANANDHAMPALAYAM MINOR PANCHAYAT KARIYAGOUNDENVALASU	August 26, 2008
R PALANISAMY Vs. MANAGEMENT OF CAMBODIA MILLS A UNIT OF NTC TN ANDP LTD	September 18, 2008
R PALANISAMY Vs. STATE	June 18, 2008
R PALANIVEL Vs. COMMISSIONER GINGEE PANCHAYAT UNION VILLUPURAM DISTRICT	February 22, 2008
R PANDIAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	April 1, 2008
R PANDURANGAN Vs. DIRECTOR OF SCHOOL EDUCATION	July 17, 2008
R PANNER SELVAM Vs. GOVT OF TAMILNADU	July 14, 2008
R PARAMESWARAN Vs. STATE	June 17, 2008
R PERACHI Vs. HONBLE PRINCIPAL DISTRICT JUDGE OFFICE	August 28, 2008
R PERIYA MARIAPPAN Vs. DISTRICT COLLECTOR; SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE	December 18, 2008
R PERIYASAMY Vs. DIRECTOR OF POSTAL SERVICES	August 28, 2008
R PERIYASAMY Vs. THIRU K ALLAUDIN	August 5, 2008
R POONGAVANAM Vs. C DHANDAPANI	July 22, 2008
R PORKODI Vs. UNION OF INDIA	August 13, 2008
R PRABAKARAN Vs. UNION OF INDIA	June 26, 2008
R PRAMANATHAN ALIAS PRAKASH Vs. MANAGING DIRECTOR MARUTHUPANDIAR TRANSPORT CORPORATION	January 21, 2008
R PREMAKUMARI Vs. STATE OF TAMIL NADU	May 14, 2008
R PUSHPAVALLI Vs. DIRECTOR GENERAL OF POLICE	June 20, 2008
R RADHA AND K S RAMASAMY Vs. ASSISTANT COMMISSIONER, (LAND REFORMS) (URBAN LAND TAX) AND THE TAHSILDAR	September 8, 2008
R RADHAKRISHNAN Vs. INSPECTOR GENERAL OF PRISON	June 10, 2008
R RADHAKRISHNAN Vs. STATE OF TAMIL NADU	June 10, 2008
R RAJA Vs. S RAJAN	January 8, 2008
R RAJAMANI Vs. STATE OF TAMIL NADU	November 5, 2008
R RAJAN Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI	April 10, 2008
R RAJANARAYANAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	December 23, 2008
R RAJASEKARAN Vs. CONSERVATOR OF FORESTS	June 16, 2008
R RAJENDRAN Vs. MANAGEMENT OF ILAYUR VARIANGAVAL PRIMARY AGRICULTURAL	April 29, 2008
R RAJENDRAN Vs. M JAGIR HUSSAIN	January 24, 2008
R RAJESWARI Vs. SABAPATHY	June 11, 2008
R RAMACHANDRAIAH Vs. GOVERNMENT OF TAMIL NADU	July 11, 2008
R RAMACHANDRAN Vs. STATE OF TAMIL NADU	January 28, 2008
R RAMASAMY Vs. SECRETARY MINISTRY OF TRANSPORT	May 16, 2008
R RAMASUBRAMANIAN Vs. PRESIDING OFFICER LABOUR COURT VELLORE	June 30, 2008
R RANGANATHAN Vs. STATE OF TAMILNADU	June 25, 2008
R RANGANATHAN Vs. DISTRICT COLLECTOR NAGAPATTINAM	June 11, 2008
R RANGANATHAN Vs. COMMISSIONER CITY MUNICIPAL CORPORATION	December 3, 2008
R RANI Vs. R SATHANANTHAVATHI	July 10, 2008
R RAVICHANDRAN Vs. TAMIL NADU MAGNESIUM AND MARINE CHEMICALS LTD REP BY ITS MANAGING DIRECTOR	August 19, 2008
R RAVICHANDRAN MANAGER KODANAD ESTATE KOTHAGIRI TALUK THE NILGIRIS DISTRICT Vs. PRESIDENT THE EXECUTIVE AUTHORITY KODANAD VILLAGE PANCHAYAT	April 30, 2008
R RAVINDRAN Vs. THE STATE OF TAMIL NADU	December 12, 2008
R S HARI SHANKAR Vs. GENERAL MANAGER	July 4, 2008
R S SIVASWAMI Vs. S SOUNDRAMMAL	July 9, 2008
R SAKTHIVEL Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	July 11, 2008
R SANTHAKUMARI Vs. GENERAL MANAGER CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD PERSONNEL AND ADMINISTRATION VC DEPT CHENNAI	March 20, 2008
R SARAVANAN Vs. E RAJU	November 6, 2008
R SARAVANAN Vs. TAMIL NADU HOUSING BOARD	December 8, 2008
R SAROJA Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	April 16, 2008
R SAROJINI Vs. REVENUE DIVISIONAL OFFICER	April 28, 2008
R SELVARAJ Vs. STATE OF TAMIL NADU	April 16, 2008
R SETHU AND VELMURUGAN Vs. STATE BY THE SUB-INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION	June 17, 2008
R SHANKAR Vs. SOUTH INDIAN BANK LTD	October 21, 2008
R SHANMUGAM Vs. UNION OF INDIA	October 16, 2008
R SHANMUGHAM Vs. STATE OF TAMIL NADU	June 10, 2008
R SHENBAGAVALLI Vs. MUMMURTHY PRESIDENT MUTHUKONDAPURAM PANCHAYAT MUTHUKONDAPURAM	February 15, 2008
R SHYNI Vs. DISTRICT COLLECTOR	January 29, 2008
R SHYNI Vs. PRESIDENT CHERANGODE VILLAGE PANCHAYAT	January 29, 2008
R SILAMBUSELVI Vs. JOINT DIRECTOR OF SCHOOL	June 19, 2008
R SIVAGNANA BALAIYAN Vs. DIRECTOR OF MEDICAL EDUCATION CHEPAUK	July 29, 2008
R SIVALINGAM Vs. HEADMASTER MUNICIPAL HIGHER SECONDARY SCHOOL KARUR	July 22, 2008
R SIVALINGAM Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	June 19, 2008
R SIVANESAN Vs. STATE	January 8, 2008
R SIVARAJAN Vs. DEPUTY COMMISSIONER OF LABOUR CUM COMMISSIONER OF WORKMEN'S COMPENSATION	September 24, 2008
R SOUNDARARAJAN Vs. HI LIFE TEXTILES	September 25, 2008
R SRIDHARAN Vs. PRESIDING OFFICER PRINCIPAL FAMILY COURT	August 18, 2008
R SRINIVASAN Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT FORT ST GEORGE	July 28, 2008
R SRIRAM Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT	July 28, 2008
R SUBBIAN Vs. DIRECTOR OF ELEMENTARY EDUCATION; DISTRICT ELEMENTARY EDUCATION OFFICER; ASSISTANT EDUCATIONAL OFFICER AND THE ACCOUNTANT GENERAL (A AND E)	June 30, 2008
R SUBBULAKSHMI Vs. STATE OF TAMIL NADU	June 16, 2008
R SUBRAMANI Vs. KAMALAM ALIAS KAMALA	September 24, 2008
R SUBRAMANI Vs. NARAYANI AMMAL	September 22, 2008
R SUDALAIMUTHU Vs. PONNUCHAMY AMBALAM	October 31, 2008
R SUKANYA Vs. R SRIDHAR	August 18, 2008
R SUNDAR RAJ Vs. UNION OF INDIA	December 2, 2008
R SUNDARAMURTHY Vs. ASSISTANT COMMISSIONER URBAN LAND TAX	December 4, 2008
R SUNDARARAJAN Vs. GOVERNMENT OF TAMIL NADU	September 2, 2008
R SURESH Vs. SECRETARY TO GOVERNMENT REVENUE	July 4, 2008
R SUSEELA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	June 10, 2008
R SWAMINATHAN Vs. TAHSILDAR PERAVOORANI THANJAVUR &	July 23, 2008
R TEEKARAMAN Vs. SECRETARY/REGIONAL TRANSPORT AUTHORITY/REGIONAL TRANSPORT OFFICER	November 10, 2008
R THAMBUSAMY Vs. UNION TERRITORY OF PONDICHERRY	August 6, 2008
R THANGAVELU Vs. SUB-INSPECTOR OF POLICE DHARMAPURI	January 5, 2008
R THANGAVELU Vs. SUB INSPECTOR OF POLICE DHARMAPURI	January 1, 2008
R THANGESWARAN Vs. MANAGEMENT OF TAMIL NADU CEMENTS CORPORATION LTD	October 31, 2008
R UMA Vs. BANK OF INDIA REPRESENTED	November 20, 2008
R V REFRACTORIES Vs. DISTRICT REVENUE OFFICER STAMPS	November 19, 2008
R V S COLLEGE OF PHARMACEUTICAL SCIENCES Vs. TAMILNADU DR M G R MEDICAL UNIVERSITY	January 28, 2008
R V T SAMBANDAM Vs. K K I MOHAMAD ALI	August 25, 2008
R VASANTHI Vs. COMMISSIONER OF POLICE	April 24, 2008
R VASUGI Vs. UNION OF INDIA	June 10, 2008
R VELAMBAL Vs. R PALANISAMY HEADMASTER MUNICIPAL MIDDLE	March 24, 2008
R VENKATACHALAM Vs. UNION OF INDIA	March 24, 2008
R VENKATAPATHY Vs. SUN TV NETWORK LTD	February 22, 2008
R VENU Vs. STATE LEVEL SCRUTINY COMMITTEE AND SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT	November 14, 2008
R VIJAYA Vs. P GANESHWARI	June 27, 2008
R VIJAYAKUMAR Vs. M RAVINDRAN SR ADVOCATE	October 21, 2008
R VINAYAGAM Vs. ASSISTANT EXECUTIVE ENGINEER/DISTRIBUTION VELLORE ELECTRICITY DISTRIBUTION CIRCLE ARCOT/VELLORE DISTRICT	November 21, 2008
R VINO alias VEINCENTZA Vs. MARIA GRACE BENEFIT FUND	March 25, 2008
R VINOBAJI Vs. THE DIRECTOR, THE FAMILY WELFARE DEPARTMENT; THE DEPUTY DIRECTOR, MEDICAL RURAL HEALTH SERVICES AND FAMILY WELFARE; THE DEPUTY DIRECTOR OF HEALTH SERVICES; THE MEDICAL OFFICER, PRIMARY HEALTH CENTRE	November 26, 2008
R Z ARUNPRAKASH Vs. GOVERNMENT OF TAMIL NADU	April 22, 2008
R. ARUMUGAM Vs. UNION OF INDIA	September 22, 2008
R. GANESAN Vs. ARUNACHALAM	July 7, 2008
R. GOVINDARAJ Vs. V. VIJAYALAKSHMI	December 5, 2008
R. MUTHUKUMAR Vs. THE DISTRICT COLLECTOR	June 27, 2008
R. S. KANAGAVEL Vs. M. PALANIKUMAR	August 12, 2008
R. SOUNDARARAJAN POOSARI Vs. THE SUPERINTENDENT OF POLICE AND OTHERS	November 24, 2008
RADHA Vs. UDHAYARAJ	December 10, 2008
RADHA Vs. PALAYAMMAL	December 23, 2008
RADHA AMMAL Vs. MANTHI REDDIAR	September 1, 2008
RADHA AMMAL Vs. MANTHI REDDIAR	September 30, 2008
RADHA DEVI Vs. MAHENDRA PRASAD DALMIA	July 9, 2008
RADHABAI Vs. ARUNAGIRI	January 24, 2008
RADHAKRISHNAN Vs. STATE	July 23, 2008
RADHAKRISHNAN TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING	January 31, 2008
RADHAMMAL Vs. RAMALINGAM	April 15, 2008
RAGHAVENDRA MUKHERJEE Vs. INSPECTOR OF POLICE J 3 POLICE STATION	July 3, 2008
RAJ KUMAR KHEMKA Vs. UNION OF INDIA	December 18, 2008
RAJ KUMAR KHEMKA Vs. UNION OF INDIA	December 8, 2008
RAJ MOHAN Vs. SRINIVASA CHETTIAR	June 23, 2008
RAJA Vs. STATE OF TAMIL NADU	July 17, 2008
RAJA ALIAS PANNADAIAN ALIAS MADHESWARAN Vs. STATE OF TAMIL NADU	July 10, 2008
RAJA ALIAS RAJENDRAN Vs. STATE	June 9, 2008
RAJA BASKARA KUMARA SHANMUGAM ALIAS N KUMARAN SETHUPATHY Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING ANNA SALAI	January 21, 2008
RAJA GOUNDER Vs. GNANASOUNDARAM	August 6, 2008
RAJA RETHINAM NADAR DIED Vs. KAMALAM	September 23, 2008
RAJAH MUTHIAH CHETTIAR CHARITABLE AND EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU	September 30, 2008
RAJAJI INSTITUTE OF TECHNOLOGY Vs. STATE OF TAMILNADU	March 18, 2008
RAJALAKSHMI Vs. S MURUGESAN	January 21, 2008
RAJALAKSHMI Vs. RAMADOSS	September 17, 2008
RAJALAKSHMI Vs. STATE OF TAMILNADU	July 22, 2008
RAJALAKSHMI GENGUSWAMY MATRICULATION SCHOOL Vs. REGIONAL TRANSPORT AUTHORITY	January 22, 2008
RAJAMANI Vs. STATE	July 15, 2008
RAJAMANI Vs. D GOWRI	July 2, 2008
RAJAMANICKAM T Vs. BINNY LTD	December 8, 2008
RAJAMANICKAM T Vs. BINNY LTD (B AND C MILLS) AND ANR	December 8, 2008
RAJAMANIKKAM Vs. ABDUL RASHID	February 16, 2008
RAJAMANIKKAM Vs. INSPECTOR OF POLICE	February 6, 2008
RAJAMMAL Vs. THE SECRETARY TO THE GOVERNMENT, HOME DEPARTMENT CHENNAI AND OTHERS	September 29, 2008
RAJAMMAL Vs. DISTRICT COLLECTOR DHARAMAPURI	September 1, 2008
RAJAMMAL Vs. STATE OF TAMIL NADU	February 5, 2008
RAJAN Vs. STATE	February 26, 2008
RAJAN Vs. STATE	August 22, 2008
RAJAN A V Vs. PRESIDING OFFICER	July 28, 2008
RAJANGAM Vs. SUPERINTENDENT OF POLICE; SUB REGISTRAR AND INSPECTOR OF POLICE	December 19, 2008
RAJAPALAYAM MUNICIPALITY Vs. KARUPPIAH	October 14, 2008
RAJARAJESWARI Vs. STATE OF TAMIL NADU	July 2, 2008
RAJARAJESWARI PACKAGING PRODUCTS Vs. DEV FASTENERS LIMITED	July 1, 2008
RAJARAM JORA Vs. REGISTRAR CUSTOMS EXCISE GOLD CONTROL APPELLATE TRIBUNAL SASTRI BHAVAN	August 26, 2008
RAJAYYAN Vs. RAYAPPAN	March 26, 2008
RAJENDRA KUMAR GUPTA Vs. STATE OF TAMIL NADU	April 15, 2008
RAJENDRAN Vs. STATE	March 18, 2008
RAJENDRAN Vs. STATE	March 27, 2008
RAJENDRAN Vs. STATE	August 14, 2008
RAJENDRAN Vs. STATE	September 5, 2008
RAJENDRAN Vs. STATE	November 13, 2008
RAJESH Vs. STATE	October 21, 2008
RAJESH Vs. STATE	April 25, 2008
RAJESH M SHAH Vs. S MARIAPPAN	August 1, 2008
RAJESH SURANA Vs. REKHA	November 14, 2008
RAJESH SURANA Vs. REKHA	December 17, 2008
RAJESWARAN Vs. DISTRICT COLLECTOR OF PERIYAR DISTRICT	September 19, 2008
RAJESWARI Vs. OFFICIAL ASSIGNEE	July 30, 2008
RAJESWARI PUTHAGA NILAYAM Vs. GOVERNMENT OF TAMIL NADU	December 12, 2008
RAJI Vs. KISHTA PILLAI	March 14, 2008
RAJINI Vs. STATE OF TAMIL NADU	January 4, 2008
RAJINI VENUGOPAL Vs. ADDITIONAL COMMISSIONER OF INCOME TAX RANGE	August 13, 2008
RAJKUMAR IMPEX PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX COMPANY CIRCLE	August 19, 2008
RAJSHREE SUGARS AND CHEMICALS LIMITED Vs. AXIS BANK LIMITED	October 14, 2008
RAKKEEYA GOUNDER Vs. KAMALAMBAL	December 8, 2008
RAM SUN FABI TECHS Vs. STATE OF TAMIL NADU	November 5, 2008
RAMA KARUPPAIAYAN Vs. JOINT DIRECTOR OF SCHOOL	June 19, 2008
RAMACHANDRAN Vs. STATE	June 18, 2008
RAMACHANDRAN Vs. STATE	August 21, 2008
RAMACHANDRAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE	December 19, 2008
RAMACHANDRAN Vs. COMMISSIONER	April 9, 2008
RAMAIYA Vs. SPECIAL TAHSILDAR	April 3, 2008
RAMAKRISHNAN Vs. STATE	June 17, 2008
RAMAKRISHNAN Vs. SUBRAMANIAN	November 17, 2008
RAMALINGA RAYA REDDY Vs. STATE OF TAMIL NADU	November 18, 2008
RAMALINGA REDDIAR Vs. BALARAMA REDDIAR	June 20, 2008
RAMALINGAM Vs. SANTHA AMMAL	June 23, 2008
RAMALINGAM Vs. MANIVANNAN	November 6, 2008
RAMALINGAM PILLAI Vs. AMMANI AMMAL	April 25, 2008
RAMAN Vs. STATE	March 13, 2008
RAMAN ALIAS RAMU Vs. STATE	December 17, 2008
RAMANATHAN Vs. JOINT CHIEF ENGINEER	April 15, 2008
RAMANATHAN @ ARUNACHALAM Vs. DISTRICT REVENUE OFFICER, REVENUE DIVISIONAL OFFICER, TAHSILDAR AND V R SEBTGUKBATGAB CHETTIAR	September 22, 2008
RAMANJIT KAUR SETHI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	March 20, 2008
RAMAR Vs. SAMUTHIRAM SERVAI	May 28, 2008
RAMAR Vs. STATE	December 23, 2008
RAMARATNA THEATRE Vs. STATE OF TAMIL NADU	November 26, 2008
RAMASAMY Vs. PAPPAMMAL	April 3, 2008
RAMASAMY Vs. STATE OF TAMILNADU	January 10, 2008
RAMASAMY Vs. M PALANISAMY	April 29, 2008
RAMASAMY Vs. VENKATACHALAM	August 20, 2008
RAMASAMY Vs. FOREST RANGER	August 29, 2008
RAMASAMY ATHAPPAN Vs. SECRETARIAT OF THE COURT INTERNATIONAL CHAMBER OF COMMERCE	October 29, 2008
RAMASUBBU Vs. LOGANATHAN	December 18, 2008
RAMASWAMY Vs. PALANIANDI	September 22, 2008
RAMASWAMY KONAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	August 26, 2008
RAMASWAMY PILLAI Vs. SOWBHAGYAMMAL	February 27, 2008
RAMATHAL Vs. SAVITHRI	August 12, 2008
RAMATHAL Vs. PALANISAMY GOUNDER	August 28, 2008
RAMATILAGAM Vs. SHANMUGASUNDRAM	January 23, 2008
RAMESH Vs. STATE OF TAMIL NADU	February 27, 2008
RAMESH Vs. STATE OF TAMIL NADU	February 25, 2008
RAMESH Vs. C KANCHANA	March 6, 2008
RAMESH Vs. STATE	June 11, 2008
RAMESH Vs. COMMISSIONER TIRUPPATHUR MUNICIPALITIES VELLORE DISTRICT	August 20, 2008
RAMESH Vs. STATE	December 8, 2008
RAMESH Vs. STATE	November 6, 2008
RAMESH ALIAS RAMESH BABU Vs. STATE REP	November 25, 2008
RAMESH ALIAS SATHAPADIAR Vs. STATE	August 4, 2008
RAMESHKUMAR JAIN Vs. S K HABIBULLAH	January 23, 2008
RAMGOSRI CONSTRUCTIONS P. LTD. Vs. INCOME-TAX OFFICER	November 11, 2008
RAMNATH PUBLICATIONS PVT LTD Vs. A R MADANA GOPAL	July 25, 2008
RAMU ALIAS RAMAMURTHY Vs. STATE	December 8, 2008
RANE BRAKE LININGS EMPLOYEES UNION Vs. PRESIDENT RANE BRAKE LININGS EMPLOYEES UNION	January 31, 2008
RANE BRAKE LININGS EMPLOYEES UNION Vs. STATE OF TAMIL NADU	January 31, 2008
RANGALATCHUMI EDUCATIONAL TRUST AND P S N A COLLEGE Vs. SECRETARY TO GOVT	April 16, 2008
RANGAMMAL Vs. PREMA	November 27, 2008
RANGAN Vs. STATE	November 27, 2008
RANGAN Vs. RAMALINGAM PILLAI	April 15, 2008
RANGANATHA IYENGAR Vs. THANGARASU	October 14, 2008
RANGANATHAN Vs. KALIAMMAL	August 13, 2008
RANGANATHAN Vs. CO OPERATIVE SUB-REGISTRAR SALE OFFICER	February 8, 2008
RANGARAJ Vs. P R HEMACHANDRA BABU	January 22, 2008
RANGASAMY Vs. K C PALANISAMY	September 10, 2008
RANI Vs. KUMARAVEL	July 21, 2008
RANI Vs. STATE OF TAMIL NADU	July 21, 2008
RANI Vs. STATE OF TAMIL NADU	January 24, 2008
RANI Vs. STATE OF TAMIL NADU	January 8, 2008
RANI Vs. KALIAMMAL	February 11, 2008
RANI Vs. MANAGING DIRECTOR	February 28, 2008
RANI MANGAMMAL TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT	April 17, 2008
RANI MUTHU Vs. P RAJKUMAR	March 17, 2008
RANJITH GNANASIGAMANI Vs. STATE	April 2, 2008
RANJITH S/O SUNDARA KONAR Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND; INSPECTOR OF POLICE	August 27, 2008
RAP MFRSÏ¿½ EMPLOYEES WELFARE UNION Vs. DEPUTY COMMISSIONER OF LABOUR	July 29, 2008
RASHEED ABDUL GAFFAR Vs. TAMIL NADU WAKF BOARD	September 10, 2008
RASU Vs. FARIDA BEEVI	November 27, 2008
RASU MAZHAVARAYAR Vs. DISTRICT COLLECTOR PUDUKOTTAI	April 15, 2008
RATHI Vs. STATE	June 11, 2008
RATHINAM alias RATHINASAMY Vs. STATE	January 10, 2008
RATHINASAMY ALIAS RATHINAVELU Vs. P S RAJENDRAN	September 5, 2008
RAVI Vs. SECRETARY TO THE GOVERNMENT GOVERNMENT OF TAMIL NADU	September 1, 2008
RAVI Vs. COMMISSIONER TAMIL NADU INFORMATION COMMISSION	October 20, 2008
RAVI Vs. COMMISSIONER H R AND C E	June 11, 2008
RAVI Vs. STATE	July 14, 2008
RAVI Vs. STATE	February 26, 2008
RAVI Vs. STATE	January 29, 2008
RAVI Vs. STATE REP	November 18, 2008
RAVI ALIAS RAVICHANDRAN Vs. STATE	March 27, 2008
RAVI ALIAS RAVINDRAN Vs. STATE	December 16, 2008
RAVI ENTERPRISES Vs. INDIAN BANK	January 30, 2008
RAVI KAPOOR; V SIVAKUMAR Vs. STATE	February 1, 2008
RAVI SRINIVASA Vs. TVS FINANCE AND SERVICES LTD	February 20, 2008
RAVICHANDRAN Vs. P SHANMUGAM	October 31, 2008
RAVIKAPOOR Vs. STATE OF TAMIL NADU	February 6, 2008
RAVINTHIRAN alias JOHN RAVINTHIRAN Vs. STATE OF TAMIL NADU	October 22, 2008
RAVIPRAKASH ALIAS RAVI M/A Vs. DISTRICT COLLECTOR AND THE DISTRICT MAGISTRATE KANCHEEPURAM	September 17, 2008
RAYALA CORPORATION PVT LTD Vs. COMMISSIONER OF INCOME TAX	November 19, 2008
RAZEENA BEGUM Vs. PUDUKOTTAI MUNICIPALITY	June 20, 2008
RBRA FUNDS Vs. AUTHORIZED OFFICER	August 22, 2008
RECKITT BENCKISER INDIA LTD Vs. STATE INDUSTRIES PROMOTION CORPORATION	March 4, 2008
REDIFFUSION Vs. SOLIDAIRE INDIA LTD	September 4, 2008
REGIONAL COMMISSIONER Vs. CHELLAM ALIAS CHELLAMMAL	January 5, 2008
REGIONAL DIRECTOR Vs. ANANDHA SILKS	August 26, 2008
REGIONAL DIRECTOR E S I Vs. RAHIMANIYA SAGO FACTORY	April 17, 2008
REGIONAL DIRECTOR ES I CORPORATION Vs. BAPUJI PRESS	January 22, 2008
REGIONAL DIRECTOR ESI CORPORATION Vs. PRAKASH METAL INDUSTRIES	January 9, 2008
REGIONAL MANAGER Vs. A KALYANASUNDARAM	February 15, 2008
REGIONAL MANAGER MARKETING LIC OF INDIA Vs. D MURALIDARAN	January 22, 2008
REGIONAL PROVIDENT FUND COMMISSIONER Vs. PRABHA BEVERAGE PVT LTD	October 22, 2008
REGIONAL TRANSPORT AUTHORITY DHARMAPURI Vs. BANUMATHY VIJAYAN	July 14, 2008
REGIONNAL DIRECTOR E S I CORPORATION Vs. MADHAVI ENTERORISES	January 22, 2008
RELIANCE INDUSTRIES LIMITED Vs. LUXMI LABORATORIES P LIMITED	September 29, 2008
REMYA Vs. SARASWATHI	April 2, 2008
RENGAMMAL Vs. V PANEERSELVAM	February 22, 2008
RENGAN Vs. STATE	January 9, 2008
RENGANATHAN AND SUNDARI Vs. KANNUSAMY	December 19, 2008
RENGANAYAKI Vs. JAGADAMBAL AMMAL	April 24, 2008
RENGASHAMY SASIHARAN Vs. STATE OF TAMIL NADU	February 28, 2008
RENGATHAN Vs. SANTHANAPAKIAMMAL	February 18, 2008
RENUGA SOFT-X TOWELS, (SPINNING AND TOWELS DIVISION) Vs. COMMISSIONER OF CENTRAL EXCISE	April 15, 2008
RENUKA Vs. CHENNAKESAVALU NAIDU	August 19, 2008
RENUKA DEVI Vs. ASSISTANT COMMISSIONER URBAN LAND TAX	November 28, 2008
RESERVE BANK OF INDIA Vs. INTEGRATED FINANCE COMPANY LTD	April 30, 2008
RETHINABOOBATHY AMMAL Vs. DISTRICT COLLECTOR THANJAVUR DISTRICT	December 3, 2008
REV M I KESARI Vs. P PONMANUVEL; P PUNNIAMUTHU AND; REV G CHRISTHUDOSS	December 22, 2008
REVENUE DIVISIONAL OFFICER Vs. M ANBU	April 22, 2008
REVENUE DIVISIONAL OFFICER Vs. UKTHAVEEDESWARASWAMI TEMPLE	July 7, 2008
REVENUE DIVISIONAL OFFICER Vs. LAKSHMI	April 2, 2008
REVENUE DIVISIONAL OFFICER Vs. P CHELLADURAI	July 30, 2008
REVENUE DIVISIONAL OFFICER Vs. M PARASURAMAN	December 18, 2008
REVENUE DIVISIONAL OFFICER CHIDAMBARAM Vs. KHADHAR USHAIN	July 30, 2008
REVENUE DIVISIONAL OFFICER CHIDAMBARAM Vs. UTHRAPATHI	July 16, 2008
REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICE CUDDALORE Vs. N SIVABAKKIAM AMMAL	July 25, 2008
REVENUE DIVISIONAL OFFICER LAND ACQUISITION VILLUPURAM Vs. M R ANANTHAKRISHNAN	February 7, 2008
REVENUE DIVISIONAL OFFICER RANIPET Vs. M ARUNACHALAM	July 8, 2008
RISHAB INVESTMENTS Vs. MOTOR VEHICLES INSPECTOR	June 17, 2008
RISHI PALPU Vs. TRANSPORT COMMISSIONER TAMIL NADU CHENNAI	January 25, 2008
RITA Vs. C SUSEELA	April 21, 2008
RITA ENTERPRISES, KANYALAL B JAIN Vs. SALES TAX OFFICER AND DEPUTY COMMERCIAL TAX OFFICER	December 15, 2008
RM RAJAMANICKAM Vs. STATE OF TAMILNADU	January 25, 2008
ROHINI LINGAM Vs. STATE	April 30, 2008
ROLI RASTOGI Vs. STATE	August 27, 2008
RONALDO COLACO Vs. NELSUN PAPER MILLS LIMITED	September 5, 2008
ROSHAN SEBASTIAN Vs. STATE	October 14, 2008
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. GANGADEVI	June 13, 2008
RUBY CHLORATES PVT LTD REP BY ITS MANAGING DIRECTOR MR D BASKARAN Vs. SECRETARY TO GOVERNMENT, ENERGY DEPARTMENT,; CHAIRMAN, TAMILNADU ELECTRICITY BOARD,; CHIEF ENGINEER, TAMILNADU ELECTRICITY BOARD, DISTRIBUTION AND THE SUPERINTENDING ENGINEER, TAMILNADU ELECTRICITY BOARD	December 23, 2008
RUKMANI Vs. DELHIBABU	October 15, 2008
RUKUMANI Vs. STATE	March 25, 2008
RUPA AND CO LTD Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES	April 17, 2008
S A ABDUL RASHEED Vs. TAMIL NADU HOUSING BOARD	April 30, 2008
S A BALAN Vs. G KALIAPPAN	August 5, 2008
S A IBRAHIM Vs. DIRECTOR EMPLOYMENT AND TRAINING	June 20, 2008
S A MIYAJAN Vs. STATE OF TAMIL NADU	September 1, 2008
S A RASHEED Vs. R K KAMALAKARAN	January 2, 2008
S ADHILAKSHMI Vs. STATE OF TAMIL NADU	July 30, 2008
S AKILAN Vs. CHANDRAN	March 19, 2008
S ALAGU MANI Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD	September 25, 2008
S ANAND Vs. B NARAYANASAMY	October 20, 2008
S AND S GOODS PRIVATE LIMITED Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	September 4, 2008
S AND S INDUSTRIES AND ENTERPRISES LTD Vs. UNION OF INDIA	August 28, 2008
S ANTHONY Vs. UNION OF INDIA	October 20, 2008
S ANTHONYSAMY Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I LTD	August 27, 2008
S ANTONY PRAGASAM Vs. GOVERNMENT OF TAMIL NADU	June 24, 2008
S APPASAMY Vs. STATE OF TAMIL NADU	June 10, 2008
S ARUMUGAM Vs. INSPECTOR OF POLICE	April 22, 2008
S ARUNACHALAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	June 27, 2008
S BABU Vs. J K INDUSTRIES LTD	February 28, 2008
S BABUJI Vs. REGISTRAR GENERAL	March 28, 2008
S BALAMURUGAN Vs. CHAIRMAN TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD	July 30, 2008
S BALRAJ Vs. STATE OF TAMILNADU	January 30, 2008
S BASKAR Vs. COMMISSIONER PUDUKOTTAI MUNICIPALITY	August 1, 2008
S BETHU CHETTI Vs. CHIEF ENGINEER GENERAL PUBLIC WORKS DEPARTMENT	September 4, 2008
S BHUVANESHWAR KARTHIK Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	November 14, 2008
S BRIGIDA Vs. DISTRICT VIGILANCE COMMITTEE	September 30, 2008
S BUVANESWARI Vs. STATE OF TAMIL NADU	July 22, 2008
S C DHANDAPANI Vs. DISTRICT REVENUE OFFICER	August 18, 2008
S C DHATCHAYANI Vs. A SATHAR ESSA	September 10, 2008
S C SEKAR Vs. TAMILNAD MERCANTILE BANK SHAREHOLDERSÏ¿½ WELFARE ASSOCIATION	July 29, 2008
S C TAMIL SELVAN Vs. BOARD OF TAMIL NADU MINERALS LTD	July 28, 2008
S CHAKRAVARTHI Vs. DISTRICT COLLECTOR THIRUVALLUR THIRUVALLUR DISTRICT	September 19, 2008
S CHANDRASEKAR Vs. DANIEL RAMESH BABU @ DANIEL	December 2, 2008
S CHING CHYANG CHING Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL	April 22, 2008
S CHINNASWAMY Vs. SUPERINTENDENT OF POLICE	July 1, 2008
S CHOKANATHAN; THURAIK KARUNANITHI; PERIYAKARUPPANASWAMY THIRUKOIL; AYYAVOO; VELUCHAMY THONDAIMAN; A RAVI Vs. DISTRICT COLLECTOR; SUB-COLLECTOR AND STATE THROUGH SUB-INSPECTOR OF POLICE; DISTRICT COLLECTOR; SUB-COLLECTOR; INSPECTOR OF POLICE AND ANIMAL WELFARE BOARD OF INDIA; DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER; SUPERINTENDENT OF POLICE AND THE ANIMAL	April 25, 2008
S CLARA Vs. STATE OF TAMIL NADU	February 7, 2008
S CLEMENCY SELVAPACKIAM HEADMISTRESS HINDU PRIMARY SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION	January 24, 2008
S D ALBERT DAYAKARAN INSPECTOR OF POLICE Vs. DEPUTY INSPECTOR GENERAL OF POLICE	July 25, 2008
S D AMALRAJ Vs. STATE OF TAMILNADU	January 25, 2008
S DEVASENAN Vs. MANAGEMENT PRIMARY AGRICULTURAL CO-OPERATIVE BANK	November 6, 2008
S DHANASEKRAN0 Vs. STATE OF TAMIL NADU	June 24, 2008
S DOSS Vs. VANATHAYYA	September 1, 2008
S DURAISAMY Vs. MANAGING DIRECTOR	June 27, 2008
S EKANATHAN Vs. D BALWANT SINGH	August 19, 2008
S ELUMALAI Vs. SUPERINTENDENT WORKS TAMIL NADU GOVT TRANSPORT CORPORATION LIMITED	September 23, 2008
S GANAPATHY Vs. STATE OF TAMIL NADU	August 27, 2008
S GANESAN Vs. STATE OF TAMILNADU	July 21, 2008
S GANESHAN Vs. V DEVENDRAN	March 31, 2008
S GEORGE Vs. DIRECTOR GENERAL OF POLICE CHENNAI	April 21, 2008
S GIRIJA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	August 26, 2008
S GOPAL Vs. D BALACHANDRAN	January 22, 2008
S GOPAL Vs. T V PARAMASIVAM	February 27, 2008
S GOVINDAMMAL Vs. MANAGING DIRECTOR	March 7, 2008
S GOVINDARAJU Vs. STATE OF TAMILNADU	July 21, 2008
S GUNASEGAR Vs. PONDICHERRY MUNICIPALITY	June 27, 2008
S GURUSAMY Vs. DISTRICT COLLECTOR AND ORS	August 27, 2008
S HEMALATHA Vs. COMMISSIONR HINDU RELIGIOUS	August 11, 2008
S ILANGO Vs. DISTRICT COLLECTOR DISTRICT	July 30, 2008
S ILAYAPERUMAL Vs. INSPECTOR OF POLICE	January 23, 2008
S ILAYARAJA Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION AND; MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION	December 16, 2008
S J DOMINIC Vs. K SOMU	January 31, 2008
S JAGANNATHAN Vs. ASSISTANT COMMISSIONER HR AND CE ADMN DEPAT	October 15, 2008
S JALAJAKUMARI Vs. PERSONAL ASSISTANT GENERAL TO THE COLLECTOR	June 10, 2008
S JAMAL Vs. CHIEF COMMISSIONER OF CUSTOMS	January 11, 2008
S JAYAKUMAR Vs. STATE	January 25, 2008
S JAYAMOHAN Vs. STATE OF TAMIL NADU	March 5, 2008
S JAYARAJ Vs. TAHSILDAR	April 2, 2008
S JAYARAMAN Vs. STATE OF TAMIL NADU	June 16, 2008
S JEEVARATHINAM Vs. DIRECTOR GENERAL OF POLICE	July 29, 2008
S JOHN BOSCO Vs. COMMISSIONER OF POLICE	June 11, 2008
S K ANWERJAN Vs. C LEELAVATHI	July 29, 2008
S K ARUMUGA MUDALIAR Vs. MR MAHESAN KASIRAJAN DISTRICT COLLECTOR	July 31, 2008
S K CHINNAIAH Vs. DIRECTOR OF HEALTH SERVICES	June 18, 2008
S K KRISHNAMOORTHY Vs. STATE	February 1, 2008
S KALA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES KILPAUK	November 12, 2008
S KALADEVI Vs. V R SOMASUNDARAM	November 13, 2008
S KAMAL S/O SAHUL HAMEED Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	September 10, 2008
S KANCHANA Vs. TAMIL NADU ELECTRICITY BOARD	March 12, 2008
S KANNIAPPAN Vs. STATE OF TAMIL NADU	January 8, 2008
S KARUNAMBIKA Vs. K RAJAN	December 17, 2008
S KARUNANITHI Vs. TAMILSELVAN	December 16, 2008
S KASTHURI Vs. CHAIRMAN	November 5, 2008
S KHUSBOO Vs. KANNIAMMAL	April 30, 2008
S KOUSALYA Vs. P K ILAVARASAN	November 20, 2008
S KRISHANTH Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT	May 13, 2008
S KRISHNAMOORTHY Vs. DISTRICT COLLECTOR	December 19, 2008
S KRISHNASAMY GOUNDER Vs. TAHSILDAR KANGEYAM TALUKK DT	July 30, 2008
S KUMARESAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION CHEPAUK CHENNAI	January 4, 2008
S LAKSHMANAN Vs. L MAHALAKSHMI	December 23, 2008
S LAKSHMI PRABHA Vs. GOVERNMENT OF TAMIL NADU	May 13, 2008
S LALITHA Vs. DIRECTOR OF TECHNICAL EDUCATION	August 13, 2008
S M K KULANTHAIVELU Vs. ASSISTANT ENGINEER	May 14, 2008
S M M AHAMED MEERAN Vs. STATE OF TAMIL NADU	March 18, 2008
S M MOHIDEEN Vs. RAMEEZA BEGUM	April 1, 2008
S M PONNUSAMY Vs. SECRETARY TO GOVERNMENT REVENUE	July 4, 2008
S M S TRADERS Vs. OFFICIAL LIQUIDATOR	February 25, 2008
S M SHAMSUDEEN Vs. CHIEF COMMISSIONER OF INCOME TAX	September 11, 2008
S M SYED IQBAL Vs. REGISTRAR UNIVERSITY OF MADRAS	February 25, 2008
S M VENKATARAMA NAIDU Vs. S M DURAISAMI NAIDU	August 22, 2008
S M VENKATESH Vs. SPECIAL DEPUTY COLLECTOR	February 21, 2008
S MABU BASHA PROPRIETOR BHARATH LOTTERY AGENCY Vs. UNION OF INDIA REP	November 28, 2008
S MADHAVAN Vs. RANJANA KUMAR CHAIRMAN	February 12, 2008
S MAHADEVAN Vs. REGIONAL MANAGER	September 19, 2008
S MAHENDRAN Vs. STATE	August 27, 2008
S MAHESH KUMAR Vs. DIRECTOR GENERAL OF POLICE	October 15, 2008
S MANIKANDARAJ AND ORS Vs. THE EXECUTIVE OFFICER, SPECIAL VILLAGE PANCHAYAT	September 22, 2008
S MANIVANNAN Vs. DIRECTOR OF SCHOOL EDUCATION	February 15, 2008
S MANOHARAN Vs. STATE OF TAMIL NADU	July 21, 2008
S MANOHARAN Vs. T MAYAKKANNAN	March 7, 2008
S MANOKARAN Vs. STATE OF TAMIL NADU	December 10, 2008
S MARAN Vs. CHAIRMAN AND MANAGING DIRECTOR	July 9, 2008
S MARIMUTHU Vs. CHIEF CONSERVATOR OF FORESTS SOCIAL	June 16, 2008
S MARIMUTHU Vs. COMMISSIONER HINDU RELIGIOUS AND	September 17, 2008
S MARIMUTHU Vs. GOVERNMENT OF TAMIL NADU	November 17, 2008
S MERRITON ZACHARI RAJ Vs. GOVERNMENT OF TAMIL NADU	July 8, 2008
S MOHAMED USMAN Vs. INDIAN OVERSEAS BANK CHURCH STREET KARAIKAL	August 12, 2008
S MOHAN Vs. T C NAGALINGAM	April 16, 2008
S MRUTHULANGI Vs. D DEVANATHAN	July 23, 2008
S MURTHY Vs. RAJARAM	November 7, 2008
S MURUGABOOPATHY Vs. UNION OF INDIA	April 22, 2008
S MURUGAN Vs. KARUR VYSYA BANK LTD	January 4, 2008
S MURUGESAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	July 4, 2008
S MURUGESAN Vs. MANAGEMENT OF TAMIL NADU GOODS TRANSPORT CORPORATION LTD	August 13, 2008
S MUTHU Vs. R CHANDRAMOHAN	June 10, 2008
S MUTHURAMU Vs. STATE OF TAMIL NADU	February 26, 2008
S N JAYARAMAN Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH	April 22, 2008
S N KASILINGAM; K MUTHULAKSHMI AND; K SHANMUGAVELU Vs. S N M RAMACHANDRAN AND R GANDHIMATHI	December 5, 2008
S N RAJAN Vs. MR JEYAKODI THE DIRECTOR POLYTECHNIC DIRECTOR OF TECHNICAL EDUCATION	August 29, 2008
S NAGAMUTHU Vs. MANAGEMENT OF CATTER PILLAR	July 2, 2008
S NAGARAJAN Vs. REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	January 22, 2008
S NAGARAJAN Vs. REGIONAL MANAGER	January 23, 2008
S NALINI Vs. STATE OF TAMIL NADU	September 24, 2008
S NALLAMUTHU Vs. REGIONAL TRANSPORT	January 22, 2008
S NANDAKUMAR Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION	June 12, 2008
S NANDAKUMAR Vs. STATE LEVEL SCRUTINY COMMITTEE	December 19, 2008
S NARASIMHAN Vs. PRESIDING OFFICER LABOUR COURT VELLORE	July 18, 2008
S NARAYANAMURTHY Vs. ASSISTANT EXECUTIVE ENGINEER	July 3, 2008
S NARAYANAN Vs. ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS TIRUNELVELI	July 3, 2008
S NARAYANASAMY Vs. REGISTRAR GENERAL	September 16, 2008
S NATARAJAN Vs. STATE OF TAMIL NADU	September 6, 2008
S NEELAKANDAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU	September 5, 2008
S NELLAIAPPAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES REGION	December 10, 2008
S NIRUPA Vs. CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD	August 27, 2008
S P D KARUPPAIYA Vs. STATE THROUGH SUPERINTENDENT OF	April 21, 2008
S P JAMAL AND ORS Vs. S M YAHUB AND ORS	December 9, 2008
S P KAVERI ACHI Vs. C T RAMASAMY	July 4, 2008
S P MAHARAJAN Vs. STATE OF TAMIL NADU	November 20, 2008
S P PAULRAJ Vs. STATE	December 17, 2008
S P RAMASAMY Vs. SPECIAL TAHSILDAR (LAND ACQUISITION) NAMAKKAL RURAL SCHEME AND; EXECUTIVE ENGINEER-CUM-ADMINISTRATIVE OFFICER, TAMIL NADU HOUSING BOARD, SALEM HOUSING BOARD	June 13, 2008
S P SIVAGAMI Vs. DISTRICT COLLECTOR AND TAHSILDAR	December 23, 2008
S PACHAINAYAKI Vs. STATE	June 30, 2008
S PACKIAM Vs. PRINCIPAL DISTRICT JUDGE	January 23, 2008
S PALANISAMY Vs. MANAGEMENT OF JYOTHI BUS TRANSPORT	June 19, 2008
S PANCHATCHARAM Vs. S SAMBANDHA MUDHALIAR	June 11, 2008
S PANDIAMMAL Vs. MANAGER AND CORRESPONDENT	January 22, 2008
S PARAMANANTHAN Vs. STATE	March 24, 2008
S PARAMESWARI Vs. BALASUBRAMANIAN; SUB REGISTRAR AND; STATE OF TAMIL NADU REP BY PASUMPON MUTHURAMALINGAM	November 26, 2008
S PARTHIBAN Vs. STATE OF TAMIL NADU	September 30, 2008
S PARVATHI Vs. COLLECTOR	July 7, 2008
S PERIYAKARUPPAN Vs. REVENUE DIVISIONAL OFFICER AND TAHSILDAR	September 17, 2008
S PETCHIMUTHU Vs. MANAGING DIRECTOR TAMIL NADU TEXTBOOK CORPORATION	September 9, 2008
S PITCHAI MOITHEEN Vs. S DAWOOD BEEVI	January 11, 2008
S PONNIAH Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	August 7, 2008
S PONNURAJ Vs. STATE	March 24, 2008
S PONNURAJ Vs. M SUNDARAVADIVELU, REGISTRAR, GANDHIGRAMAM RURAL INSTITUTE, (DEEMED UNIVERSITY)	September 17, 2008
S PONNURASU Vs. COMMANDING OFFICER	June 30, 2008
S PRAKASAM KUCHURAYAR Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, PUBLIC DEPARTMENT; DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE AND; INSPECTOR OF POLICE	December 17, 2008
S R BALASUBRAMANIYAN Vs. HONÏ¿½BLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY CHENNAI	January 24, 2008
S R F AND SR F POLYMERS EMPLOYEES UNION Vs. STATE OF TAMILNADU	July 1, 2008
S R JEYARAMAN Vs. G JOTHIRLINGAM	February 26, 2008
S R MAHESH KUMAR Vs. K R KRISHNAMOORTHY	January 24, 2008
S R RAJA Vs. SHARMA TRANSPORT BANGALORE	June 16, 2008
S R SUBRAMANIAM Vs. SYNDICATE BANK	July 21, 2008
S RADHAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU	February 11, 2008
S RAGHUNATHA GOUNDER Vs. PATTAPPA GOUNDER	March 14, 2008
S RAJAMANI THEVAR Vs. COMMISSIONER MADUARI MUNICIPAL CORPORATION MADURAI	September 6, 2008
S RAJAMANICKAM Vs. GOVERNMENT OF TAMIL NADU	January 31, 2008
S RAJAMONY Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	January 21, 2008
S RAJAPANDI Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE TIRUVANNAMALAI	February 21, 2008
S RAJENDRAN Vs. STATE OF TAMIL NADU	September 23, 2008
S RAJENDRAN Vs. G R RAJAN	December 22, 2008
S RAJENDRAN Vs. SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE	September 29, 2008
S RAJESH Vs. STATE OF TAMIL NADU	December 12, 2008
S RAJKUMAR Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI	January 11, 2008
S RAJU Vs. CHIEF EDUCATIONAL OFFICER	June 18, 2008
S RAM MAGESH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	November 17, 2008
S RAMAJAYAM Vs. MANAGEMENT OF VARANTHARA RANI AND ORS	February 4, 2008
S RAMAJAYAM Vs. MANAGEMENT OF VARANTHARA RANI	January 1, 2008
S RAMAKRISHNAN Vs. STATE OF TAMIL NADU	November 18, 2008
S RAMALINGAM Vs. UNION OF INDIA	January 9, 2008
S RAMAN Vs. DIRECTOR OF SCHOOL EDUCATION	July 11, 2008
S RAMASAMY Vs. DIRECTOR OF TREASURIES AND ACCOUNTS	July 14, 2008
S RAMASAMY Vs. JOINT REGISTRAR SOCIETIES	September 24, 2008
S RANGARAJAN Vs. DISTRICT REGISTRAR	September 22, 2008
S RANI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	April 30, 2008
S RAVI Vs. INTERNATIONAL AIRPORTS AUTHORITY OF INDIA AIRPORT	November 13, 2008
S RAVIKUMAR Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND THE COMMISSIONER OF POLICE	December 10, 2008
S RAVIRAJAN Vs. REGIONAL TRANSPORT OFFICER PERAMBALUR	March 25, 2008
S ROSELINE MARY Vs. STATE OF TAMIL NADU	November 11, 2008
S RUKMANGATHAN Vs. COMMERCIAL TAX OFFICER GUINDY ASSESSMENT CIRCLE	December 4, 2008
S RUSSEL Vs. COMMISSIONER OF POLICE	July 8, 2008
S S KARTHIKEYAN Vs. SIVASALAM	September 30, 2008
S S RAMASWAMY Vs. SPECIAL COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION	March 7, 2008
S S SREE AMMAN INVESTMENTS Vs. S M SUBBIAH	January 11, 2008
S SABARI KARTHIKEYAN Vs. A R PADMANABHAN	November 20, 2008
S SAGAYA RANI Vs. STATE OF TAMIL NADU	February 5, 2008
S SAMSON Vs. AUTHORIZATION COMMITTEE FOR IMPLEMENTATION OF	April 29, 2008
S SAMY Vs. VALLIAMMAL	August 28, 2008
S SANGAR Vs. V T KANDASAMY DISTRICT FOREST OFFICER	March 13, 2008
S SANKAR Vs. C SAGUNTHALA DEVI	September 29, 2008
S SANKARALINGAM Vs. SECRETARY TO GOVERNMENT	March 31, 2008
S SARASWATHI Vs. STATE GOVERNMENT OF TAMIL NADU	February 7, 2008
S SARAVANAN Vs. P C VISWANATHAN	September 11, 2008
S SAROJA Vs. DIRECTOR OF PUBLIC HEALTH	June 19, 2008
S SATISHKUMAR Vs. MEMBER SECRETARY METROPOLITAN DEVELOPMENT AUTHORITY	July 16, 2008
S SAVITHRI Vs. S K BABU	August 1, 2008
S SEETHARAN Vs. MADURANTAGAM AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY	September 19, 2008
S SEKAR Vs. STATE OF TAMILNADU	June 9, 2008
S SELVAM Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	July 21, 2008
S SELVARAJ Vs. NAGAMMAL	August 11, 2008
S SENDHILKUMAR Vs. SHRI ANGALAMMAN COLLEGE OF	November 11, 2008
S SENTHIL Vs. GENERAL MANAGER	August 8, 2008
S SENTHIL KUMAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION - 600 002	July 31, 2008
S SENTHIL KUMAR Vs. EXECUTIVE ENGINEER DISTRIBUTION TAMIL NADU	March 27, 2008
S SENTHILKUMAR Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION	October 21, 2008
S SHANKARANARAYANAN Vs. EXECUTIVE OFFICER	November 26, 2008
S SHENBAGAVALLI Vs. DISTRICT COLLECTOR THENI DISTRICT	April 1, 2008
S SIVA Vs. GENGURAJ	September 11, 2008
S SIVAGAMIAMMAL Vs. SAGAR CONSTRUCTIONS	September 9, 2008
S SIVAKUMAR Vs. COLLECTOR THENI DISTRICT OFFICE OF THE COLLECTORATE	September 12, 2008
S SIVANESAN Vs. UNION OF INDIA	March 24, 2008
S SOLOMON Vs. UNION OF INDIA	August 14, 2008
S SOMACHARI Vs. UNION OF INDIA	April 15, 2008
S SOMASUNDARAM Vs. TAMIL NADU THEATRE CORPORATION LIMITED	June 23, 2008
S SOUNDARARAJAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	July 1, 2008
S SRIDEVI Vs. T RAJASUBRAMANIAN	September 6, 2008
S SRIDHARAN Vs. EXECUTIVE ENGINEER	June 18, 2008
S SRINIVASA RAGHAVAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	November 21, 2008
S SRINIVASAN Vs. KARNATAKA BANK LTD	December 8, 2008
S SRINIVASAN Vs. STATE OF TAMIL NADU	June 25, 2008
S SUBBIAH PANDIAN Vs. SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT	August 8, 2008
S SUBRAMANI Vs. REGISTRAR THE TAMIL NADU AGRICULTURAL	November 7, 2008
S SUBRAMANIAN Vs. STATE BANK OF INDIA	September 30, 2008
S SUDHA Vs. S SENTHILVEL	November 20, 2008
S SUNDARAM PILLAI Vs. STATE OF TAMIL NADU	March 24, 2008
S SUNDARAVADIVEL Vs. STATE OF TAMILNADU	June 17, 2008
S SUNDHARALINGAM Vs. TAMIL NADU CHIEF CONTROLLING REVENUE AUTHORITY CUM INSPECTOR GENERAL; SPECIAL DEPUTY COLLECTOR AND THE SUB REGISTRAR, OFFICE OF THE SUB REGISTRAR	December 22, 2008
S SURULI Vs. M SUNDHARAM	December 15, 2008
S SUTHANTHIRA Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	June 19, 2008
S SWAMINATHAN Vs. STATE REPRESENTED BY INSPECTOR	December 3, 2008
S SWAMY Vs. COMMISSIONER CHELLAMPATTI PANCHAYAT	June 11, 2008
S TAMILMANI Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST PANAGAL BUILDINGS	February 8, 2008
S TAMIZHVANI Vs. C JOHNSON ALIAS VINAYAGAMOORTHY	December 2, 2008
S THANAMANI APS TRANSPORTS Vs. REGIONAL TRANSPORT OFFICER GOBICHETTYPALAYAM	February 15, 2008
S THENMOZHI Vs. DIRECTOR OF SCHOOL EDUCATION	September 19, 2008
S THIAGARAJAN; N VEERAPERUMAL; T KRISHNAN Vs. MANAGING DIRECTOR, THE TAMIL NADU STATE TRANSPORT CORPORATION, (KUMBAKONAM) LTD , EMPLOYEES PENSION FUND TRUST AND GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION, (KUMBAKONAM) LTD	December 19, 2008
S THIYAGARAJAN Vs. STATE OF TAMIL NADU	June 16, 2008
S THOMAS Vs. STATE OF TAMIL NADU	January 30, 2008
S UDAYAKUMAR Vs. STATE OF TAMILNADU	February 5, 2008
S UDAYAKUMAR Vs. TAMILNADU WAREHOUSING CORPORATION	July 25, 2008
S V CHITRA DEVI Vs. K N MUTHUSAMY	December 12, 2008
S V K SAHASRAMAM Vs. DEPUTY REGISTRAR OF CO-OP SOCIETIES	August 29, 2008
S V SUBRAMANIAM Vs. CYPRESS SEMICONDUCTOR TECHNOLOGY INDIA PRIVATE LIMITED	January 22, 2008
S VADIVELU Vs. SECRETARY TO GOVERNMENT	September 5, 2008
S VANI Vs. SUPERINTENDENT OF POLICE	September 15, 2008
S VANI Vs. SUPERINTENDENT OF POLICE SIVAGANGAI	September 16, 2008
S VASANTHA Vs. P PACKRISAMY	August 6, 2008
S VELAYUTHAM Vs. CHIEF EDUCATIONAL OFFICER	July 2, 2008
S VENKATARAMAN Vs. GOVERNMENT OF TAMIL NADU	April 22, 2008
S VENKATESH Vs. P POONGODI	November 3, 2008
S VENKATESWARAN Vs. JAYASURIYA TEACHERS EDUCATION AND TRAINING COLLEGE	February 7, 2008
S VETRIVEL Vs. CHIEF EDUCATIONAL OFFICER	June 20, 2008
S VIJAYAKRISHNAN Vs. JAYAPRAKASH	July 30, 2008
S VIMALA Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION	March 7, 2008
S WINSTON JOSEPH Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	July 14, 2008
S. CHELLAKKANNU Vs. THE TAHSILDAR, KARAIKKUDI	September 24, 2008
S. DILLI Vs. COMMERCIAL TAX OFFICER	July 3, 2008
S. KARUPPIAH Vs. MUTHAPARANAM	January 25, 2008
S. MIRA COMMODITIES PVT. LTD. Vs. UNION OF INDIA	September 8, 2008
S. PARAMESWARI Vs. BALASUBRAMANIAN AND OTHERS	November 26, 2008
S. PARASAKTHI AMMAL Vs. BHARATH STATE BANK SIRUTHOZHIL BRANCH	October 21, 2008
S. RAJENDRAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS	September 29, 2008
S. SAKTHIVEL Vs. SELLAPPA GOUNDER	December 11, 2008
S. SURESH Vs. M.C. SUBRAMANIAN	June 17, 2008
S. TAMILVANNAN Vs. THE DISTRICT REVENUE OFFICER	September 25, 2008
S. VENKATESWARAN Vs. V. PARTHASARATHY NAIDU	December 22, 2008
S.A. MANIKANDARAJA Vs. THE STATE OF TAMIL NADU, REP. BY ITS PRINCIPAL SECRETARY, MUNICIPAL AND WATER SUPPLIES DEPARTMENT AND ORS.	December 23, 2008
S.A. RAJENDRAN POOSARI Vs. RAMAR POOSARI	November 10, 2008
S.K. MOHAMMED KASIM Vs. MOIDEEN ANDAVAR MOTOR SERVICE	February 21, 2008
S.M. SUBBIAH Vs. P. PONRAM	December 15, 2008
S.R.M. INSTITUTION OF SCIENCE AND TECHNOLOGY, REPRESENTED BY ITS TRUSTEE, P. RAVI, S/O. T.R. PACHAIMUTHU, NO. 3, VEERASAMY STREET, WEST MAMBALAM, CHENNAI Vs. B. NEMI CHAND JAIN, FLAT NO. 602, 6TH FLOOR, RAJ VAIBHAV APARTMENTS, NO. 76, E.V.K. SAMPATH SALAI, VEPERY, CHENNAI	December 2, 2008
SAANIYA TOURS AND TRAVELS Vs. REGIONAL TRANSPORT AUTHORITY	January 7, 2008
SABEEKA Vs. STATE OF TAMILNADU	June 24, 2008
SADACHEE AND OTHER Vs. PATTU SALIYA RAMAKRISHNANDA	November 10, 2008
SADAYAPPA KUMAR Vs. STATE	October 30, 2008
SAHYADRI SOLVEX PRIVATE LTD Vs. STATE BANK OF INDIA	April 4, 2008
SAIVA SIDDANTHA WORKS PUBLISHING SOCIETY TINNELVELY LTD Vs. HAJEE A M FAROOK	August 5, 2008
SAIVASAMY THEVAR DIED Vs. RAJASEKARAN	June 11, 2008
SAKTHI Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU AND OTHERS	August 27, 2008
SAKTHI AGENCIES A PARTNERSHIP FIRM Vs. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION CHEPAUK	July 17, 2008
SAKTHI KAMBARAJAN Vs. INSPECTOR OF POLICE	August 11, 2008
SAKTHI MASALA PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE	April 2, 2008
SAKTHIVEL Vs. STATE	June 13, 2008
SAKTTHI FOOTWEAR Vs. ASSISTANT COMMISSIONER	August 6, 2008
SALEEM ALIAS ABDUL SALEEM ALIAS THANGALAGU Vs. SUPERINTENDENT OF POLICE	March 3, 2008
SALEEM SAIT Vs. REGIONAL TRANSPORT OFFICER	January 4, 2008
SALEEMA KAREEM Vs. ASSISTANT EDUCATIONAL OFFICERQ	July 8, 2008
SALEM Vs. STATE OF TAMIL NADU	December 15, 2008
SALEM MANAGAR MAVATTA ULLATCHITHURAI Vs. STATE OF TAMIL NADU	October 22, 2008
SALEM MOHAMMEDPURA PARIMALA SUNNATH JAMMATH MASJID COMMITTEE Vs. P A KAREEM	February 27, 2008
SALEM MOHAMMEDPURA PARIMALA SUNNATH JAMMTH MASJID COMMITTEE Vs. P A KAREEM	February 28, 2008
SALEM PERIYAR KUDIYIRUPPU NALA SANGAM Vs. STATE OF TAMIL NADU	December 1, 2008
SALEM TEXTILES LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	January 2, 2008
SAMBATH KUMAR Vs. STATE	June 17, 2008
SAMIKKANNU AND RAVI @ RAVICHANDRAN Vs. STATE	April 16, 2008
SAMINATHAN Vs. STATE	November 10, 2008
SAMIYAPPA GOUNDER Vs. PALANISAMY	July 7, 2008
SAMPANGI Vs. STATE	March 27, 2008
SAMPATH ALIAS MUTHU NAIDU Vs. VENKATESAN	October 21, 2008
SAMRAJ Vs. STATE	November 7, 2008
SAMRATCHANA TRUST Vs. MAGAN SINGH	November 18, 2008
SAMS AXIS CITY PROMOTERS PRIVATE LIMITED Vs. MEMBER SECRETARY, THE TIRUCHIRAPALLI LOCAL PLANNING AUTHORITY; DIRECTOR, TAMIL NADU TOWN AND COUNTRY PLANNING; COMMISSIONER, TIRUCHIRAPALLI CORPORATION	December 19, 2008
SAMSUDEEN Vs. STATE	July 23, 2008
SAMSUDEEN Vs. S APPANNAN	February 29, 2008
SAMUDRA SHOE OVERSEAS LTD Vs. REGIONAL EMPLOYEES STATE INSURANCE CORPORATION	September 6, 2008
SANDANAMMAL Vs. P V SUIYARAJAM	June 17, 2008
SANGEETHA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR VELLORE	November 20, 2008
SANGILIRAJ Vs. CHINNAMUTHU	January 11, 2008
SANITARY SALES AND SERVICES REP Vs. A C SIVAKUMAR	March 10, 2008
SANKAR Vs. M. RAMASAMY	July 9, 2008
SANKAR ALIAS KRISHNAN Vs. STATE	March 7, 2008
SANKAR AND ANOTHER Vs. STATE	September 26, 2008
SANKAR REDDY Vs. UNION OF INDIA	April 15, 2008
SANKARAN Vs. STATE OF TAMIL NADU	April 28, 2008
SANTHA Vs. SECRETARY REVENUE DEPARTMENT	November 3, 2008
SANTHI Vs. STATE	June 23, 2008
SANTHI RAMAKRISHNAN Vs. INSPECTOR GENERAL OF REGISTRATION	July 21, 2008
SANTHOSAM Vs. GOVERNMENT OF TAMILNADU	June 24, 2008
SANTHOSH MAIZE AND INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU	September 8, 2008
SANTKUMAR CHIRANJILAL JHUNJHUNWALA Vs. STATE OF TAMIL NADU	December 3, 2008
SAPTHAGIRI EDUCATIONAL TRUST Vs. REGIONAL TRANSPORT OFFICER	January 11, 2008
SARADA PARAMESWARI TEXTILES LTD Vs. CHIEF ENGINEER	June 20, 2008
SARADAMMAL ALIAS SARADAMBAL Vs. G S SRINATH	December 18, 2008
SARADHAMBAL Vs. KASIAMMAL	April 9, 2008
SARAF TRADING CORPORATION SARAF HOUSE Vs. UNION OF INDIA	November 20, 2008
SARANGAPANI Vs. SPECIAL TAHSILDAR ADHI DRAVIDAR WELFARE GUDIYATHAM TALUK NORTH ARCOT AMBEDKAR DISTRICT	June 16, 2008
SARASU Vs. KRISHNASAMY	November 21, 2008
SARASWATHI Vs. P SHANMUGAM	October 31, 2008
SARASWATHI Vs. STATE OF TAMIL NADU	June 11, 2008
SARASWATHI AGENCIES Vs. SALES TAX APPELLATE TRIBUNAL MAIN BENCH CHENNAI	October 24, 2008
SARASWATHY Vs. VARALAKSHMI	July 10, 2008
SARAVANA ALIAS KAVAI SARAVANAN Vs. STATE OF TAMILNADU	June 30, 2008
SARAVANA THEATRE Vs. T RAMALINGAM	February 28, 2008
SARAVANA THEATRE Vs. T RAMALINGAM	October 14, 2008
SARAVANA TRANSPORT Vs. PRESIDING OFFICER	June 9, 2008
SARAVANAN Vs. SECRETARY TO GOVERNMENT	February 27, 2008
SARAVANAN Vs. STATE	July 21, 2008
SARAVANAN Vs. D ANBARASI PACKIARAJ	March 27, 2008
SARAVANAN Vs. PIRAMPAVAYAL PANCHAYT REP THROUGH ITS	November 24, 2008
SARAVANAN Vs. STATE	December 16, 2008
SARBI PETROLEUM AND CHEMICALS PVT LTD Vs. CALTEX LUBRICANTS INDIA LTD	March 3, 2008
SARDHAR SAHIB Vs. SYATH JAFER SAHIB	November 12, 2008
SAROJINI Vs. MOHANDOSS	February 27, 2008
SAROJINI Vs. MOHANDOSS	February 28, 2008
SASI ALIAS NATARAJAN Vs. STATE	February 20, 2008
SASIKALA Vs. STATE OF TAMIL NADU	April 30, 2008
SASIKALA Vs. STATE OF TAMIL NADU	September 6, 2008
SATHEESH @ THATHEESWARAN @ THAMILVANAN @ NAGULAN S/O RAJENDRAN PILLAI Vs. UNION OF INDIA	August 12, 2008
SATHISHKUMAR Vs. KRISHNAMOORTHY	June 27, 2008
SAYED MOHAMMED Vs. ASIYA MARIYAM	September 26, 2008
SCHEMATIC ENGINEERING COMPANY Vs. PURE CHEMICAL AND SOLVENTS P LTD	March 11, 2008
SCM CREATIONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 6, 2008
SECRETARY ANAMALAI DESIA THOTTA THOZHILALAR SANGAM Vs. MANAGEMENT OF VELLONIE ESTATE UNDER TATA TEA LTD	November 25, 2008
SECRETARY BHARATHIDASAN COLLEGE OF ARTS AND SCIENCE Vs. S KRUBAINATHAN	October 13, 2008
SECRETARY HOME DEPARTMENT Vs. RAVICHAND	September 30, 2008
SECRETARY KAMARAJ COLLEGE Vs. D S ARULMANI	January 23, 2008
SECRETARY SRI RAMAKRISHNA MISSION VIDYALAYA SRI RAMAKRISHNA VIDYALAYA POST Vs. SPECIAL TAHSILDAR LAND ACQUISITION WORLD BANK	February 26, 2008
SECRETARY TO GOVERNMENT Vs. S PONNAIAH	November 13, 2008
SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT Vs. P DHANABAKKIAM	November 4, 2008
SECRETARY TO GOVERNMENT AGRICULTURE GOVT OF PONDICHERRY Vs. A MOHAMED THAHEER	September 30, 2008
SECRETARY TO GOVERNMENT CO-OPERATION Vs. K M NANDAKUMAR	March 14, 2008
SECRETARY TO GOVERNMENT COMMERCIAL TAXES DEPARTMENT Vs. MAYALAGU	March 24, 2008
SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU Vs. P NAGASUBRAMANIAN	January 2, 2008
SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU RURAL DEVELOPMENT Vs. R GOVINDASAMY	April 4, 2008
SECRETARY TO GOVERNMENT HOME Vs. N NATARAJAN	March 24, 2008
SECRETARY TO GOVERNMENT HOME DEPARTMENT POLICE III Vs. M MURUGAN	July 31, 2008
SECRETARY TO GOVERNMENT HOME POL II DEPARTMENT FORT ST GEORGE Vs. S PALANIAPPAN	April 2, 2008
SECRETARY TO GOVERNMENT OF TAMIL NADU REVENUE DEPARTMENT Vs. R K SEVARAJ	February 25, 2008
SECRETARY TO THE GOVERNMENT Vs. P. VELUSAMY	November 18, 2008
SECRETARY, RAMAKRISHNA MISSION HIGH SCHOOL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION (SECONDARY); DISTRICT EDUCATIONAL OFFICER; G GOVINDARAJAN	December 16, 2008
SEENAN Vs. STATE	June 13, 2008
SEENI Vs. SYNAM BEEVI	March 13, 2008
SEENIKATTI Vs. RAMANATHAPURAM MUNICIPALITY THROUGH ITS	March 11, 2008
SEENIVASAN alias VASU Vs. DISTRICT MAGISTRATE AND DISTRICT	December 23, 2008
SEENU ALIAS SEENIVASAN Vs. STATE	July 16, 2008
SEETHALAKSHMI Vs. S RANGANATHAN	November 13, 2008
SEEYATHAMMAL Vs. VINAYAGAMOORTHY	September 17, 2008
SEKAR Vs. STATE OF TAMIL NADU	June 13, 2008
SEKAR Vs. STATE	February 6, 2008
SEKAR ALIAS SUBRAMANI Vs. THAGA ALIAS THAGIR HUSSAIN	December 15, 2008
SELECT COMMITTEE CONSTITUTED Vs. R RADHAKRISHNAN	February 12, 2008
SELF FINANCING PRIVATE TEACHER TRAINING INSTITUTES Vs. STATE OF TAMIL NADU	January 11, 2008
SELF FINANCING PRIVATE TEACHER TRAINING INSTITUTES ASSOCIATION Vs. STATE OF TAMIL NADU	November 28, 2008
SELLARAJAMANI Vs. STATE	June 13, 2008
SELVA VINAYAGA SMALL FARMERS Vs. CHAIRMAN	May 13, 2008
SELVAM Vs. STATE OF TAMIL NADU	June 16, 2008
SELVAM Vs. INSPECTOR OF POLICE	April 8, 2008
SELVAM ALIAS SELVA RENGAN Vs. STATE REP. BY THE INSPECTOR OF POLICE	January 30, 2008
SELVAM AND ORS Vs. STATE	December 12, 2008
SELVAM COFFEE AND TEA CO Vs. ASSISTANT DIRECTOR OF TEA DEVELOPMENT TEA BOARD NILGIRIS	July 11, 2008
SELVAMBIGAI Vs. STATE OF TAMILNADU	June 16, 2008
SELVAMUTHUKANI ALIAS SELVAMUTHU Vs. KANNAN	September 24, 2008
SELVAN Vs. MOHAMAD GANI	September 12, 2008
SELVAN ALIAS SELVARAJ Vs. STATE OF TAMIL NADU	February 5, 2008
SELVARAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD	January 30, 2008
SELVARAJ Vs. STATE	January 11, 2008
SELVARAJ Vs. TAMILNADU CIVIL SUPPLIES CORPORATION	April 28, 2008
SELVARAJ Vs. STATE	September 19, 2008
SELVARAJ Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND THE STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT	December 23, 2008
SELVI Vs. GOMATHY AMMAL	August 5, 2008
SELVI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	June 18, 2008
SELVI Vs. STATE	February 28, 2008
SELVI Vs. SUPERINTENDENT OF POLICE	December 19, 2008
SELVI M MUTHUKUMARI Vs. STATE OF TAMIL NADU	June 24, 2008
SELVI VIJAYARAJAN Vs. EXECUTIVE OFFICER VALPARAI 3RD GRADE MUNICIPALITY	July 18, 2008
SENAITHALAIVAR HIGHER SECONDARY SCHOOL Vs. Government of Tamil Nadu	March 28, 2008
SENAITHALAIVAR MAHAJANA SANGAM CHARITABLE TRUST Vs. A K LOGANATHAN	December 11, 2008
SENIOR REGIONAL MANAGER Vs. INSPECTOR OF LABOUR	June 16, 2008
SENNIAPPAN Vs. RAMATHAL	March 31, 2008
SENTHIL KUMAR Vs. C P THANGASAMY PILLAI	April 3, 2008
SENTHIL VADIVEL PEPSICO INDIA HOLDINGS PVT LTD Vs. P NALLATHAMBI	August 18, 2008
SENTHILKUMAR Vs. KUPPUSAMY	September 1, 2008
SENTHILKUMAR Vs. STATE	November 14, 2008
SENTHILVALLI Vs. STATE REPRESENTED	November 20, 2008
SESHASAYEE PAPER AND BOARDS LIMITED Vs. UNION OF INDIA	December 23, 2008
SETHURAMACHANDRAN Vs. RAVI	November 21, 2008
SETHURAMAN G Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND LABOUR COURT	August 28, 2008
SETTU ASARI Vs. SARAVANAN	August 28, 2008
SEVUGAPERUMAL FORMERLY INSPECTOR OF POLICE Vs. SUPERINTENDENT OF POLICE	December 4, 2008
SHA POOSAJI MANGILAL Vs. SOUTH INDIAN HUMANITARIAN LEAGUE	December 18, 2008
SHA UKCHAND Vs. YOGESH	January 24, 2008
SHABIBULLAH KHAN Vs. KUTHOOS BAIG	June 9, 2008
SHAHUL HAMEED Vs. SECRETARY TO THE GOVERNMENT	June 30, 2008
SHAMEEM Vs. BOOPATHI	February 28, 2008
SHANKAR Vs. STATE	February 4, 2008
SHANKAR Vs. STATE	July 8, 2008
SHANKAR Vs. SUPERINTENDENT OF POLICE	November 10, 2008
SHANKAR REDDY Vs. STATE	December 18, 2008
SHANMUGAM Vs. INSPECTOR OF POLICE	December 18, 2008
SHANMUGAM Vs. STATE	February 28, 2008
SHANMUGAM Vs. STATE	February 26, 2008
SHANMUGAM Vs. STATE	February 21, 2008
SHANMUGATHAI Vs. DISTRICT MAGISTRATE AND DISTRICT	April 23, 2008
SHANTHA Vs. STATE	June 10, 2008
SHANTHAKUMARI Vs. METROPOLITAN TRANSPORT CORPORATION LIMITED	July 14, 2008
SHANTHI Vs. STATE	June 19, 2008
SHANTHI Vs. K NALLASAMY	April 29, 2008
SHANTHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	January 30, 2008
SHANTHI Vs. SECRETARY TO GOVERNMENT	January 30, 2008
SHANTHILAL KOTHARI Vs. SATHRASALA SARATH BAU	September 2, 2008
SHARMA TRANSPORTS Vs. STATE OF TAMIL NADU	June 9, 2008
SHARMILA DEVI Vs. S SRIDHAR	December 3, 2008
SHAW WALLACE AND CO LTD Vs. STATE OF TAMIL NADU	January 11, 2008
SHEELA ALIAS MAHALAKSHMI Vs. D KIRUPAKARAN	November 4, 2008
SHEIK DASTAGIR SAHIB Vs. SHEIK AHAMAD SAHIB	July 30, 2008
SHEIK SYED ALIAS SHEIK SUBHANI Vs. INSPECTOR OF POLICE	September 4, 2008
SHELTER TRUST Vs. UNION OF INDIA	February 4, 2008
SHEMBAYEE AMMAL Vs. ASSISTANT COMISSIONER	January 24, 2008
SHERFUDDIN Vs. PARTHAMUTHU SOWRA	January 21, 2008
SHETLERS INDIA Vs. ASSISTANT COMMISSIONER [CT],; SPECIAL COMMITTEE	December 18, 2008
SHILPA SHETTY Vs. T DAKSHINAMURTHY	April 23, 2008
SHIRLEY WATER Vs. DIRECTOR OF SCHOOL EDUCATION	April 24, 2008
SHIVASANKARA CHETTIAR Vs. NATESA CHETTIAR	January 31, 2008
SHOBANA Vs. CHIEF ENGINEER	July 1, 2008
SHOBHANA RADHAKRISHNAN Vs. R KRISHNAMOORTHY	January 10, 2008
SHOLINGANALLUR KUMARAN NAGAR Vs. STATE OF TAMIL NADU	January 29, 2008
SHREE CHANDRAPRABHU MAHARAJ JUNA JAIN MANDIR TRUST Vs. DADABADI SRI JIN-KUSHALSURIJI JIN-CHANDRASURIJI TRUST	April 29, 2008
SHREE KRISHNA WOOLLEN MILLS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR HIGH COURT	July 21, 2008
SHREE MARUTHI MARINE INDUSTRIES LTD Vs. STATE OF TAMILNADU	July 22, 2008
SHRI ANDREW STERN Vs. LABOUR ENFORCEMENT OFFICER CENTRAL	September 30, 2008
SHRI DEVI KARUMARIAMMAN TEMPLE Vs. V SATCHIDANANDAM	December 3, 2008
SHRUTHI FABRICS FIRM Vs. SARVESH COTTON MILLS LIMITED	September 22, 2008
SHYAM AIR FRIDGE Vs. TAMILNADU SALES TAX APPELLATE TRIBUNAL	October 30, 2008
SHYAM KUMAR SHRIVASTAVA Vs. STATE	January 22, 2008
SILICONLABS PRIVATE LIMITED Vs. TAMIL NADU MEDICAL SERVICES CORPORATION LIMITED	June 1, 2008
SILICONLABS PRIVATE LIMITED Vs. TAMIL NADU MEDICAL SERVICES CORPORATION LIMITED, (A GOVT OF TN UNDERTAKING)	June 20, 2008
SINETECH Vs. COMMERCIAL TAX OFFICER	February 6, 2008
SINGARAJ Vs. STATE OF TAMIL NADU	September 17, 2008
SINGARAM CHETTIAR Vs. JANAKI	April 1, 2008
SINGER INDIA LIMITED Vs. CHRIST CHURCH	July 14, 2008
SINGER INDIA LIMITED Vs. CHRIST CHURCH	September 30, 2008
SINGHVII PARADISE Vs. SALES TAX OFFICER	December 15, 2008
SINHAR ESTATE BUILDERS P LTD Vs. B NATARAJ	June 25, 2008
SIPPRIYA OIL MILLS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	August 7, 2008
SIVA Vs. STATE	December 1, 2008
SIVA ALIAS SIVAKUMAR Vs. STATE	July 23, 2008
SIVABACKYAM Vs. MUTHU	August 27, 2008
SIVAKALAI MUTHU Vs. STATE OF TAMIL NADU	February 20, 2008
SIVAKAMI Vs. STATE	October 14, 2008
SIVAKASI REGION TAX PAYERS ASSOCIATION Vs. STATE OF TAMIL NADU	April 29, 2008
SIVAKUMAR Vs. STATE	June 1, 2008
SIVAKUMAR Vs. LINGAPPA MUDALIYAR	January 29, 2008
SIVALINGAM Vs. STATE	November 17, 2008
SIVANANDA RAJA AND OTHERS Vs. MALARVIZHI	December 3, 2008
SIVANANDAM Vs. STATE	June 11, 2008
SIVANESAN Vs. STATE OF TAMIL NADU	June 11, 2008
SIVANNA ALIAS SIVAPPA Vs. DEPUTY SUPERINTENDENT OF POLICE	June 13, 2008
SIVARAM AND ANOTHER Vs. GANANAJYOTHI AND OTHERS	December 5, 2008
SIVARAMACHANDRA M Vs. COMMISSIONER CORPORATION OF COINBATORE	October 14, 2008
SIVASAMY Vs. POOMALAI	July 23, 2008
SKYPAK SERVICE SPECIALTIES LTD Vs. SHAW WALLACE AND CO LTD	July 9, 2008
SOCIO ECONOMIC AND EDUCATIONAL DEVELOPMENT TRUST Vs. COMMISSIONER, TIRUNELVELI MUNICIPAL CORPORATION; SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY; UTHAVUM KARANGAL (SELF HELP GROUP) AND FOOD (FOUNDATION OF OCCUPATIONAL DEVELOPMENT) REPRESENTED BY ITS SECRETARY, LAYOLA JOSEPH	June 9, 2008
SOLAI KUYIL MAHALIR MANDRAM Vs. SECRETARY TO THE GOVERNMENT INDUSTRIES DEPARTMENT FORT ST GEORGE	November 5, 2008
SOLAIMUTHU Vs. INSPECTOR OF POLICE	January 3, 2008
SOLAIPPAN Vs. COMMISSIONER	November 10, 2008
SOMA NACHIAPPA CHETTIAR Vs. S M MUTHURAMAN	September 30, 2008
SOMASUNDARAM Vs. M S ANGUPARAMESWARI TEXTILES P	April 30, 2008
SOMASUNDARAM Vs. KOTHANDAPANI	February 8, 2008
SONAL VYAPAR LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	January 7, 2008
SONI HOSPITAL Vs. ARUN BALAKRISHNAN IYER	July 8, 2008
SONY C VARGHESE Vs. UNION OF INDIA	June 30, 2008
SOORI ALIAS SOORIAMPALAYANATHAN ALIAS MARIMUTHU Vs. STATE	April 1, 2008
SOUNADARARAJAN R Vs. MANAGEMENT HI LIFE TEXTILE	September 25, 2008
SOUNDARAVALLI Vs. GOVERNMENT OF TAMIL NADU	April 16, 2008
SOUTH ARCOT DISTRICT MUNICIPAL PANCHAYAT WORKERS UNION Vs. COMMISSIONER OLAKKUR PANCHAYAT UNION	December 17, 2008
SOUTH INDIA CORPORATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	December 4, 2008
SOUTH INDIA SMALL SPINNERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT	October 21, 2008
SOUTH INDIA VISCOSE LIMITED Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL ADDITIONAL BENCH	September 1, 2008
SOUTH INDIA VISCOSE LIMITED Vs. APPELLATE TRIBUNAL (ADDITIONAL BENCH) AND ORS	September 1, 2008
SOUTH TRAVANCORE TOBACCO PLANTATIONS PRIVATE LIMITED Vs. DISTRICT COLLECTOR; TAHSILDAR; VILLAGE ADMINISTRATIVE OFFICER, THE SUB-INSPECTOR OF POLICE	September 16, 2008
SOUTHERN INDUSTRIAL CORPORATION LTD Vs. GOVERNMENT OF TAMIL NADU	June 3, 2008
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED Vs. VISION MEDILINK	September 12, 2008
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD. Vs. INCOME TAX OFFICER	November 21, 2008
SOUTHERN RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD Vs. CENTRAL REGISTRAR JOINT SECRETARY TO GOVERNMENT OF INDIA	November 27, 2008
SOUTHERN ROADWAYS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 29, 2008
SOUTHERN TEXTILE LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	August 26, 2008
SP REGUNATHAN AMBALAM Vs. PERIAKARUPAN AMBALAM AND ORS	December 12, 2008
SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT Vs. M ARUMUGAM	April 16, 2008
SPECIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE CHENNAI Vs. N N RAJAN	February 13, 2008
SPECIAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER LA Vs. M S GOPALAKRISHNAN	July 14, 2008
SPECIAL GRADE TOWN PANCHAYAT Vs. ARASI	February 8, 2008
SPECIAL OFFICER AMBUR CO-OPERATIVE SUGAR MILLS VADAPUDUPET Vs. PRESIDING OFFICER PRINCIPAL DISTRICT COURT VELLORE	July 30, 2008
SPECIAL OFFICER AND COMMISSIONER Vs. HINDU MISSION HOSPITAL	February 16, 2008
SPECIAL OFFICER NAMAKKAL DISTRICT Vs. APPELLATE AUTHORITY UNDER THE PAYMENT ALLOWANCE ACT	December 1, 2008
SPECIAL OFFICER NANTHENCODE PRIMARY AGRICULTURAL CO-OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI	November 11, 2008
SPECIAL OFFICER SALEM CO-OP SUGAR MILLS Vs. ALL TEACHERS FRONT	April 28, 2008
SPECIAL TAHSILDA Vs. U MAYILAMMAL	January 21, 2008
SPECIAL TAHSILDAR Vs. E SUNDARI	January 10, 2008
SPECIAL TAHSILDAR Vs. PACHIAMMAL	February 16, 2008
SPECIAL TAHSILDAR Vs. BETHA VENKATAPPA	February 8, 2008
SPECIAL TAHSILDAR Vs. ANANDHAN	February 5, 2008
SPECIAL TAHSILDAR Vs. DURAISAMY	April 28, 2008
SPECIAL TAHSILDAR Vs. PADMANABHA NAIDU	April 24, 2008
SPECIAL TAHSILDAR Vs. MALLIKA	June 19, 2008
SPECIAL TAHSILDAR Vs. CHINNASAMY	June 12, 2008
SPECIAL TAHSILDAR Vs. S RAVATHI	July 2, 2008
SPECIAL TAHSILDAR Vs. K SUBBARATHINAMMAL	June 26, 2008
SPECIAL TAHSILDAR Vs. NALLAMMAL	August 4, 2008
SPECIAL TAHSILDAR Vs. D VADIVEL	August 28, 2008
SPECIAL TAHSILDAR Vs. G N GOVINDA CHETTY	August 21, 2008
SPECIAL TAHSILDAR Vs. APPAKUTTY	August 22, 2008
SPECIAL TAHSILDAR Vs. DURAISAMY NAICKER	August 19, 2008
SPECIAL TAHSILDAR Vs. MUNISAMY DIED	August 6, 2008
SPECIAL TAHSILDAR Vs. V N PALANI CHETTY	August 11, 2008
SPECIAL TAHSILDAR Vs. S V KANAGARAJ	August 18, 2008
SPECIAL TAHSILDAR ADI DRAVIDA WELFARE Vs. AYYAKKANNU	March 5, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. S SULAIMAN SYED	March 27, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. RENGASAMY	July 9, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. MUTHUSAMY	July 9, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. BALUSAMY	July 9, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. RAGHUPATHY	July 8, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. K SRINIVASAN	August 4, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE ERODE Vs. D SAKTHIVEL	March 11, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE POLLACHI Vs. PATCHA GOUNDER	August 7, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE SALEM Vs. KANDASAMY	September 24, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE TIRUPATHUR Vs. USHA ALIAS GOVINDAMMA	June 30, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE VANDAVASI Vs. ROSEBAI AMMAL	September 10, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE VELLORE Vs. B RANGANATHAN	September 8, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE VELLORE Vs. MUNISAMY	July 16, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE VELLORE Vs. MURUGESAN	July 16, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE, THANJAVUR Vs. RENGARAJU UDAYAR	October 15, 2008
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE, THANJAVUR Vs. SINGARAVELU UDAYAR	October 15, 2008
SPECIAL TAHSILDAR ADI-DRAVIDAR TRIBAL WELFARE Vs. A K VENKATARAYAN	August 19, 2008
SPECIAL TAHSILDAR ADW Vs. RAMKUMAR	April 29, 2008
SPECIAL TAHSILDAR ADW CHENGAM Vs. ANNAMALAI MUDALIAR	March 3, 2008
SPECIAL TAHSILDAR GOPICHETTIPALAYAM Vs. M P CHENNIAPPAN	August 6, 2008
SPECIAL TAHSILDAR L A ADI DRAVIDAR WELFARE POLUR Vs. KUPPAN	August 25, 2008
SPECIAL TAHSILDAR L A HOUSING SCHEME Vs. VENKATARAMANAPPA	July 21, 2008
SPECIAL TAHSILDAR L A NATIONAL HIGH WAYS SCHEME Vs. D LOGANATHAN	July 2, 2008
SPECIAL TAHSILDAR L A NEIGHBOURHOOD SCHEME Vs. T A THAIYAN PADAYACHI	December 5, 2008
SPECIAL TAHSILDAR LA Vs. G RAJU	June 12, 2008
SPECIAL TAHSILDAR LA Vs. VENUGOPAL PILLAI DIED KUPPANNA	April 1, 2008
SPECIAL TAHSILDAR LA KRISHNA WATER SUPPLY PROJECT UNIT-IV THIRUVALLUR CHENGALPATTU MGR DISTRICT Vs. MARYAPPA NADAR	July 29, 2008
SPECIAL TAHSILDAR LA MMRD SCHEME Vs. M ESWARI AMMAL	August 29, 2008
SPECIAL TAHSILDAR LA POLUR Vs. PACHIAPPAN	June 30, 2008
SPECIAL TAHSILDAR LA REVENUE DIVISIONAL OFFICE TIRUPATHUR Vs. A R RATHINAMUDALIAR	January 28, 2008
SPECIAL TAHSILDAR LA-II TAMIL NADU HOUSING BOARD SCHEME Vs. ALAMELAMMAL	July 3, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. R NAGABOOSHANAM	June 27, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. C MOHANASUNDARAM	January 7, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. S KUPPUSAMY	September 1, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. KALASTHIRI DEVAN	September 19, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. PADMAVATHI	September 19, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. SUBBURATHINAMMAL	September 19, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. KRISHNAVENI AMMAL	July 23, 2008
SPECIAL TAHSILDAR LAND ACQUISITION Vs. PERUMALAMMAL W/O CHINNASAMY NAICKER	November 7, 2008
SPECIAL TAHSILDAR LAND ACQUISITION ADHI DRAVIDAR WELFARE Vs. PADMANABHAN	June 27, 2008
SPECIAL TAHSILDAR LAND ACQUISITION ADHI DRAVIDAR WELFARE Vs. PADMANABHAN	June 1, 2008
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE Vs. BALAKRISHNAN	August 4, 2008
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE VELLORE Vs. KUPPAMMAL	July 15, 2008
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARETIRUPATHUR Vs. RAJAMANICKAM	July 25, 2008
SPECIAL TAHSILDAR LAND ACQUISITION AIR FORCE STATION Vs. SUYAMPRAKASAM	January 5, 2008
SPECIAL TAHSILDAR LAND ACQUISITION BHEL UNIT Vs. PANJAVARNAMMAL	July 2, 2008
SPECIAL TAHSILDAR LAND ACQUISITION BHEL UNIT RANIPET Vs. DORAISAMY	July 30, 2008
SPECIAL TAHSILDAR LAND ACQUISITION BHEL UNIT RANIPET NORTH ARCOT DISTRICT Vs. KASI	July 25, 2008
SPECIAL TAHSILDAR LAND ACQUISITION OFFICE OF REVENUE Vs. K SELVARAJ	June 17, 2008
SPECIAL TAHSILDAR LAND ACQUISITION OFFICER ADI DRAVIDAR WELFARE HARUR Vs. KRISHNA REDDY	July 30, 2008
SPECIAL TAHSILDAR LAND ACQUISITION REVENUE DIVISIONAL OFFICER Vs. KUMARASWAMY	February 6, 2008
SPECIAL TAHSILDAR LAND ACQUISITION TAMIL NADU HOUSING BOARD Vs. D SAMANTAKAM	July 3, 2008
SPECIAL TAHSILDAR, LAND ACQUISITION, ADI DRAVIDAR WELFARE Vs. V BALUSAMY (DIED) AND ORS	April 25, 2008
SPECIAL TAHSILDAR-ILAND ACQUISITION Vs. GOVINDACHETTIAR	August 4, 2008
SPECIAL TAHSILDARLA Vs. T S MOHAN RAO	January 3, 2008
SPECIAL TAHSILDHAR, LAND ACQUISITION, THANJAVUR Vs. RAJASWARI	February 28, 2008
SPENCERS GROUP AERATED WATER FACTORY EMPLOYEES UNION Vs. H ANRAJ MANAGING DIRECTOR VISWADARSHAN DISTRIBUTORS PVT LTD	March 10, 2008
SRC PROJECTS PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	September 8, 2008
SREE BALAJI THEATRES Vs. STATE OF TAMIL NADU	April 2, 2008
SREE BARGAV FINANCE AND INVESTMENTS Vs. INSPECTOR OF POLICE	October 30, 2008
SREE SABARI MILLS UNIT OF THE AMALGAMATED COLD FIELDS LTD Vs. REVENUE DIVISIONAL OFFICER	December 17, 2008
SREENIVAS AND CO. Vs. STATE OF TAMIL NADU	October 17, 2008
SRI MAPPILLAI VINAYAKAR CINE COMPLEX Vs. COMMERCIAL TAX OFFICER	January 30, 2008
SRIDHARAN K V Vs. S SUNDAMOORTHY	December 3, 2008
SRIDHARLAL Vs. NIRDOSH	June 27, 2008
SRINIVASA REDDY Vs. KARUPPA REDDY	June 24, 2008
SRINIVASAN Vs. KUNJU	April 16, 2008
SRINIVASAN Vs. EAKRUDEEN	March 17, 2008
SRINIVASAN Vs. LAKSHMANAN	January 10, 2008
SRINIVASAN ALIAS KULLA SEENU Vs. DISTRICT COLLECTOR AND THE DISTRICT MAGISTRATE	September 17, 2008
SRINIVASAN AND ORS Vs. STATE	December 19, 2008
SRIPADARAJA MUTT Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND REFORMS	September 10, 2008
SRIRAM CHITS TAMIL NADU PVT LTD Vs. STATE OF TAMIL NADU	October 21, 2008
SRIRAM EDUCATIONAL TRUST Vs. PRESIDENT	January 7, 2008
SSS LINGAM COMPANY Vs. SSS LUNGIE COMPANY	July 18, 2008
ST MARY GORETTY HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	October 31, 2008
STANES TYRE AND RUBBER PRODUCTS LTD Vs. TOLINS TREAD AND ALLIED PRODUCTS	September 30, 2008
STATE Vs. LOGU AYYAPPAN PRESIDENT	July 28, 2008
STATE Vs. KALIAPERUMAL	August 28, 2008
STATE Vs. PUDHU RAJA	August 21, 2008
STATE Vs. KOANJIAPPAN	July 17, 2008
STATE Vs. K P S JAYACHANDRAN INSPECTOR OF POLICE FORMERELY NORTH POLICE STATION	July 2, 2008
STATE Vs. MARY PAPPA JEBAMANI	July 9, 2008
STATE Vs. RAJESH PAUL	June 24, 2008
STATE Vs. JEGANATHAN	June 30, 2008
STATE Vs. KATHIRESAN	June 9, 2008
STATE Vs. NATARAJAN	June 9, 2008
STATE Vs. K P S JAYACHANDRAN	February 2, 2008
STATE Vs. KUTTY ALIAS NATARAJAN	February 14, 2008
STATE Vs. SHANKAR ALIAS SHIVASANKAR	March 24, 2008
STATE Vs. GUNASEELAN ALIAS GUNA	March 24, 2008
STATE Vs. SHANMUGA PERUMAL	March 25, 2008
STATE Vs. MANI	March 20, 2008
STATE Vs. SAKILAN	February 29, 2008
STATE Vs. RAJA ALIAS JACOB	March 3, 2008
STATE Vs. SHRI DINESH DALMIA	January 3, 2008
STATE Vs. PERUMALDOSS	November 5, 2008
STATE Vs. PARUVATHAM	November 13, 2008
STATE : Vs. BALACHANDRAN ALIAS VICHU	June 27, 2008
STATE BANK OF INDIA Vs. NIHAR FATHIMA PROPRIETRIX PROFESSIONAL COURIERS	July 17, 2008
STATE BANK OF INDIA Vs. GOPAL ALIAS GOPALAN	September 10, 2008
STATE BANK OF INDIA KOTAGIRI BRANCH Vs. CHOKKALINGAM	January 10, 2008
STATE BY THE INSPECTOR OF POLICE REP BY PUBLIC PROSECUTOR, MADURAI BENCH OF MADRAS Vs. MOOBARAK; SANKAR; MOORTHI @ SATHIYAMOORTHI AND; RAJU	November 28, 2008
STATE EXPRESS TRANSPORT CORPORATION Vs. PRESIDING OFFICER	December 1, 2008
STATE EXPRESS TRANSPORT CORPORATION Vs. PRESIDING OFFICER	November 27, 2008
STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD. Vs. SARASWATHI	October 7, 2008
STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER	November 4, 2008
STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU DN I LTD Vs. HABEEB MOHAMMED	January 5, 2008
STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LTD Vs. PAPATHY	September 25, 2008
STATE EXPRESS TRANSPORT CORPORATION TAMILNADU LTD Vs. MOORTHY	November 26, 2008
STATE INSPECTOR OF POLICE Vs. K KANTHA	October 28, 2008
STATE INSPECTOR OF POLICE Vs. VARGHESE	October 28, 2008
STATE INSPECTOR OF POLICE, SAIRPURAM POLICE STATION, TUTICORIN Vs. DHANASANKAR AND OTHERS	February 16, 2008
STATE OF TAMI NADU Vs. D BALAKUMAR	August 28, 2008
STATE OF TAMIL NADU Vs. THIRU D V KRISHNAMOORTHY	August 7, 2008
STATE OF TAMIL NADU Vs. PRAMILA RAJARAM	August 7, 2008
STATE OF TAMIL NADU Vs. K SELVARAJ	August 19, 2008
STATE OF TAMIL NADU Vs. SRINIVASAN	October 23, 2008
STATE OF TAMIL NADU Vs. BASHEER AHAMED KHAN	February 16, 2008
STATE OF TAMIL NADU Vs. R JAYANTHI	February 4, 2008
STATE OF TAMIL NADU Vs. GUPTA ENTERPRISES	January 30, 2008
STATE OF TAMIL NADU Vs. P SUDHAKAR	February 28, 2008
STATE OF TAMIL NADU Vs. D SATHIYASINGH	February 29, 2008
STATE OF TAMIL NADU Vs. K RAMARAJ	February 26, 2008
STATE OF TAMIL NADU Vs. GOLDQUEST INTERNATIONAL PVT LTD	March 7, 2008
STATE OF TAMIL NADU Vs. A KARIKALAN	March 24, 2008
STATE OF TAMIL NADU Vs. S S SOMASUNDRAM PERIYA PULLYAMPATTI VILLAGE	March 18, 2008
STATE OF TAMIL NADU Vs. S S SOMASUNDRAM PERIYA PULLYAMPATTI VILLAGE ARUPPUKOTTAI VIRUDHUNAGAR DIST	March 19, 2008
STATE OF TAMIL NADU Vs. KUMARAN ASHRAM MEDICAL TRUST TEACHER TRAINING INSTITUTE	April 3, 2008
STATE OF TAMIL NADU Vs. KUMARAN ASHRAM MEDICAL TRUST TEACHER TRAINING INSTITUTE	April 1, 2008
STATE OF TAMIL NADU Vs. V KRISHNAMURTHY	April 11, 2008
STATE OF TAMIL NADU Vs. R NAGAMANI	June 12, 2008
STATE OF TAMIL NADU Vs. M SIVASANKAR	April 21, 2008
STATE OF TAMIL NADU Vs. TAMIL NADU STATE LEGAL SERVICES AUTHORITY ADMINISTRATIVE AND OFFICE ASSISTANTS WELFARE ASSOCIATION	April 11, 2008
STATE OF TAMIL NADU Vs. BANGALORE IYYANGAR BACKERY	November 7, 2008
STATE OF TAMIL NADU Vs. K MUTHUSAMY	November 10, 2008
STATE OF TAMIL NADU Vs. VAIKUNDAM RUBBER CO. LTD. AND ANR.	August 25, 2008
STATE OF TAMIL NADU Vs. STATE TRADING CORPORATION OF INDIA	November 20, 2008
STATE OF TAMIL NADU Vs. SHAMANMAL LAXMICHAND	November 5, 2008
STATE OF TAMIL NADU Vs. SHARP DESIGNER WEAR	November 3, 2008
STATE OF TAMIL NADU Vs. CLASSIC THREAD MILLS (P) LIMITED	September 25, 2008
STATE OF TAMIL NADU Vs. MADURA TARPAULIN MANUFACTURING COMPANY	October 31, 2008
STATE OF TAMIL NADU Vs. MOTI SALES CORPORATION	November 12, 2008
STATE OF TAMILNADU Vs. N PURUSHOTHAM	April 17, 2008
STATE OF TAMILNADU Vs. P LINGAN	June 27, 2008
STATE OF TAMILNADU Vs. S C NATARAJAN	February 8, 2008
STATE: Vs. MASILAMANI	June 27, 2008
STATE: Vs. SAKKARAVARTHY	October 16, 2008
STEPHENRAJ @ ARUL STEPHENRAJ @ PANDY AND OTHERS Vs. STATE	March 31, 2008
STERLITE INDUS (I) LTD Vs. ASSTT COMMR (REFUNDS) OF CUS , TUTICORIN	February 22, 2008
STERLITE INDUSTRIES INDIA LTD Vs. CESTAT	January 8, 2008
STERLITE INDUSTRIES INDIA LTD Vs. ASST COMMISSIONER OF INCOME TAX	August 28, 2008
STERLITE INDUSTRIES INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY	March 12, 2008
STERLITE INDUSTRIES LTD Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL WEST ZONAL BENCH	October 21, 2008
SUB COLLECTOR KOVILPATTI Vs. E M A RAMACHANDRAN	March 3, 2008
SUB COLLECTOR MANNARGUDI Vs. EXECUTIVE OFFICER VEDARANYAM	July 8, 2008
SUB T APPUNI Vs. CHIEF OF ARMY STAFF	November 17, 2008
SUBAS STEEL HOUSE Vs. SALES TAX OFFICER	December 15, 2008
SUBAS STEEL HOUSE Vs. SALES TAX OFFICER	October 15, 2008
SUBASH Vs. STATE OF TAMIL NADU	June 11, 2008
SUBBA REDDY CHARITIES Vs. PREMA THE COMMISSIONER ALANDUR MUNICIPALITY	June 24, 2008
SUBBARAYA GOUNDER Vs. SPECIAL TAHSILDAR	February 7, 2008
SUBBIAH Vs. R VELLAICHAMY NAICKER (DIED ) (MUTHULAKSHIMI, NAGARAJAN AND RAMESWARI)	December 18, 2008
SUBBIAH AND OTHERS Vs. STATE	February 21, 2008
SUBBIAHA NAGAR VILLAGE WELFARE SANGAM Vs. COMMISSIONER REVENUE ADMINISTRATION	December 3, 2008
SUBBULAKSHMI Vs. STATE OF TAMIL NADU	June 30, 2008
SUBBURAJ Vs. STATE	March 3, 2008
SUBHA ASHOK Vs. CHIRAG PATEL	November 20, 2008
SUBODH ENTERPRISES Vs. DEPUTY COMMERCIAL TAX OFFICER KANCHEEPURAM	October 30, 2008
SUBRAMANI Vs. UNNAMALAI AMMAL	September 6, 2008
SUBRAMANI Vs. DEPUTY SUPERINTENDENT OF POLICE	July 18, 2008
SUBRAMANIAN Vs. STATE	July 2, 2008
SUBRAMANIAN Vs. T V NAGARAJAN	April 24, 2008
SUBRAMANIAN Vs. KUPPUSAMY	September 30, 2008
SUBRAMANIAN Vs. V KALIYAMMAL	October 21, 2008
SUBRAMANIAN Vs. STATE	December 5, 2008
SUBRAMANIAN SWAMY Vs. STATE OF TAMILNADU	September 14, 2008
SUCHITRA DEVI Vs. NAGINENI SUJATHAMMA	December 19, 2008
SUDALAI Vs. STATE	August 28, 2008
SUDALAIKANNU S/O SANKARAN Vs. SECRETARY, MUNICIPAL ADMINISTRATION, WATER SUPPLY DEPARTMENT, ORS	December 23, 2008
SUDALAIMANI Vs. STATE	December 17, 2008
SUDALAIMUTHU Vs. DIRECTOR GENERAL OF POLICE AND CHAIRMAN	June 20, 2008
SUDHA SURESH Vs. SECRETARY TO GOVERNMENT	June 30, 2008
SUGAVANESWARA SPINING MILLS LIMITED BELUR MAIN ROAD Vs. ARUNACHALAM	April 30, 2008
SUGUNA Vs. SUPERINTENDENT OF POLICE	June 9, 2008
SUGUNA Vs. VINOD G NEHEMIAH	February 26, 2008
SUJANA UNIVERSAL INDUSTRIES LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	June 26, 2008
SUJANA UNIVERSAL INDUSTRIES LTD Vs. DEPUTY COMMERCIAL TAX OFFICER	September 24, 2008
SUJATHA BALARAMAN Vs. T DILEEBAN	February 28, 2008
SUJATHA JAYAKUMAR PROPRIETRIX Vs. KARNATAKA SOAPS AND DETERGENTS LTD	January 5, 2008
SUJITHA Vs. CHIEF SECRETARY GOVT OF PONDICHERRY PONDICHERRY	March 25, 2008
SUKUMAR JAMES Vs. HAKEEM SHERIFF	November 7, 2008
SUKUMARAN Vs. STATE	June 12, 2008
SUKUMARAN Vs. PANNEERSELVAM	April 22, 2008
SULAIMAN BASHA Vs. NIJAMUDDIN	January 10, 2008
SUMANGALA STEELS LTD Vs. CHAIRMAN TAMILNADU SALES TAX APPELLATE TRIBUNAL	April 17, 2008
SUMATHI Vs. STATE OF TAMILNADU	June 30, 2008
SUMATHI Vs. C PACHIAPPAN	January 5, 2008
SUMATHI Vs. PALANICHAMY	January 21, 2008
SUMATHI Vs. STATE	January 8, 2008
SUMITRA ANAND Vs. KANNIKA PARAMESWARI TEMPLE	February 14, 2008
SUN T V NETWORK LIMITED Vs. STATE OF TAMIL NADU	August 19, 2008
SUN TV LTD Vs. DINAMALAR	January 4, 2008
SUN TV NETWORK LTD Vs. ROYAL CABLE VISION	September 30, 2008
SUNDARAJ MANORAJ Vs. STATE	July 23, 2008
SUNDARAM BRAKE LININGS LTD Vs. KOTAK MAHINDRA BANK LTD	July 24, 2008
SUNDARAM FINANCE LTD Vs. S HUMAYUN KABIR	July 29, 2008
SUNDARAMBAL Vs. PANNEERSELVAM	October 14, 2008
SUNDARAMONI VENKATESAN Vs. T KARTHIKEYAN	January 3, 2008
SUNDARAMOORTHY Vs. ACCOUNTANT GENERAL GOVERNMENT OF TAMIL NADU	December 5, 2008
SUNDARAMOORTHY Vs. M C KALAITHANGAM	December 4, 2008
SUNDARAMOORTHY Vs. R PALANISAMY	November 24, 2008
SUNDARAMURTHY Vs. MANAGING DIRECTOR	September 12, 2008
SUNDARARAJ MANORAJ Vs. CHIEF EDUCATIONAL OFFICER	June 17, 2008
SUNDARARAJAN Vs. INSPECTOR OF POLICE	January 22, 2008
SUNDARAVALLI AMMAL Vs. GOVERNMENT OF TAMIL NADU	March 18, 2008
SUPERINTENDENT OF POLICE Vs. V K KUPPURAJ	July 4, 2008
SUPERINTENDENT OF POST OFFICES KARUR DIVISION KARUR Vs. P PANNEERSELVAM	January 5, 2008
SUPERINTENDING ENGINEER Vs. TA PARAMASIVAM	March 19, 2008
SUPERINTENDING ENGINEER Vs. MURALI RAJA	January 28, 2008
SUPERINTENDING ENGINEER Vs. N R ANANDAKUMAR	April 2, 2008
SUPERINTENDING ENGINEER ELECTRICAL DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD Vs. N RANGARAJ	December 22, 2008
SUPERINTENDING ENGINEER NAGAPATTINAM Vs. INSPECTOR OF LABOUR	October 24, 2008
SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD THANJAVUR Vs. T A PARAMASIVAM	March 19, 2008
SUPERINTENDING ENGINEER TAMIL NADU WATER SUPPLY Vs. K ELUMALAI	August 1, 2008
SUPRINTENDING ENGINEER Vs. C JOTHI	April 28, 2008
SURANA INDUSTRIES LTD Vs. GENERAL MANAGER	March 17, 2008
SUREKHA Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT	February 28, 2008
SURESH Vs. STATE OF TAMIL NADU	January 30, 2008
SURESH Vs. STATE	December 10, 2008
SURESH Vs. COMMISSIONER OF POLICE	January 30, 2008
SURESH ALIAS SURESH KUMAR Vs. SECRETARY TO GOVT	June 25, 2008
SURESH KUMAR Vs. STATE	March 24, 2008
SURESH RAJAVELAN Vs. STATE	November 6, 2008
SURESH STEELS Vs. SALES TAX OFFICER	December 15, 2008
SURESH; RANIAMMAL AND MOKKATHAI Vs. STATE	November 19, 2008
SURIYA SWEETS Vs. STATE OF TAMIL NADU	March 31, 2008
SURYA Vs. STATE OF TAMILNADU	July 1, 2008
SUTHANTHIRA DEVI Vs. A THANGASAMY	January 23, 2008
SWAMI PREMANANDA ALIAS PREMKUMAR Vs. COMMISSIONER OF INCOME TAX	December 16, 2008
SWAMI SADANANDA, SECRETARY, VIVEKANANDA HIGHER SECONDARY SCHOOL Vs. CHIEF EDUCATIONAL OFFICER,; JOINT DIRECTOR OF SCHOOL EDUCATION, HIGHER SECONDARY AND M PANNEER SELVAM, HEAD MASTER (UNDER SUSPENSION)	January 24, 2008
SYED ILYAS BASHA SHUTTARI Vs. GOVERNMENT OF TAMIL NADU	April 22, 2008
SYED MUNAVAR ALI Vs. A M SELVAM THE MUNICIPAL COMMISSIONER	February 14, 2008
SYLVIA JABAKUMARI Vs. R ANANDARAJ	November 13, 2008
T A DHANASEKARAN Vs. TAMIL NADU ELECTRICITY BOARD	July 16, 2008
T ALLIMUTHU Vs. STATE OF TAMIL NADU	June 27, 2008
T ANNAMALAI Vs. DISTRICT FOREST OFFICER AND DISTRICT	October 29, 2008
T ANTONY JOE Vs. VELLIKODU PRIMARY AGRICULTURAL COOPERATIVE BANK LIMITED	August 12, 2008
T ARUMAI SOUNDER RAJAN Vs. STATE OF TAMIL NADU	December 1, 2008
T ASHOKAN Vs. LEELAVENKATAPATHY	January 22, 2008
T AYYAPPAN PILLAI Vs. CHIEF EDUCATIONAL OFFICER	February 22, 2008
T BALAGOPALAN Vs. DIRECTOR OF PUBLIC HEALTH	June 18, 2008
T BALASUBRAMANIAM INCOME-TAX OFFICER RETD Vs. STATE	September 8, 2008
T BALU Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	September 6, 2008
T BAPURAJ Vs. COMMISSIONER OF POLICE	July 1, 2008
T C SANKAR RAJU ALIAS T C S RAJU Vs. INSPECTOR GENERAL OF REGISTRATION	September 2, 2008
T CHANDRASEKARAN Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	December 8, 2008
T CHELLAIAH Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	July 15, 2008
T DENNISON Vs. STATE OF TAMILNADU	October 13, 2008
T E A HALEED Vs. SECRETARY TO GOVERNMENT	June 27, 2008
T E VARADHARAJAN Vs. A SIRAJUDDIN	July 11, 2008
T G BALASUNDARAM Vs. JOTHIBAI	January 2, 2008
T G GOPALAKRISHNAN Vs. G RAJAMMAL ALIAS MANI	July 2, 2008
T G KRISHNAMURTHY Vs. ASSISTANT REGISTRAR OF COMPANIES	December 19, 2008
T G RAJASELVAM Vs. SUB REGISTRAR	August 7, 2008
T G RAMESH BABU Vs. T G SURESH BABU	March 19, 2008
T GANESAN Vs. B MURUGESWARAN	November 28, 2008
T GOPALAKRISHNAN Vs. MURUGESWARI	September 10, 2008
T GURUSAMY Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT	September 29, 2008
T JAYANANDAN Vs. STATE OF TAMIL NADU	February 7, 2008
T JAYAPANDI Vs. STATE EXPRESS TRANSPORT CORPORATION LIMITED	October 13, 2008
T K K THARMAR Vs. REGISTRAR CENTRAL ADMINISTRATIVE	March 24, 2008
T K SATHISH KUMAR Vs. STATE	July 16, 2008
T KANDASAMY Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	June 24, 2008
T KARIAPPA Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	July 2, 2008
T KARUNANIDHI Vs. DEPUTY SALT COMMISSIONER	January 3, 2008
T KASTHURI Vs. ADDITIONAL ASSISTANT EDUCATIONAL OFFICER	July 10, 2008
T KRISHNAMURTHY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES HOUSING	October 20, 2008
T M BALASUBRAMANI Vs. S MANI	January 29, 2008
T M KALIAPPAN Vs. P K MURTHY	November 10, 2008
T M KAMALANATHAN Vs. GOVERNMENT OF TAMIL NADU	October 24, 2008
T M KASIMAYAN Vs. STATE OF TAMILNADU	June 11, 2008
T MAHADEVAN Vs. STATE OF TAMIL NADU; DIRECTOR, DEPARTMENT FOR TAMIL DEVELOPMENT AND CULTURE; DISTRICT COLLECTOR OF DINDIGUL; TAHSILDAR (REVENUE)	September 5, 2008
T MANICKAM Vs. C SUTHANTHIRAM	April 2, 2008
T MANICKAM Vs. GOVERNMENT OF TAMIL NADU	October 31, 2008
T MANTHIRAMOORTHY Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	January 22, 2008
T N ANDAL Vs. CHAIRMAN	August 19, 2008
T NAGAPPAN Vs. COLLECTOR DISTRICT	July 28, 2008
T NALINI Vs. SRI SAI BABA BAKTHA SAMAJAM	November 19, 2008
T NALINI AND ANOTHER Vs. SAI BABA BAKTHA SAMAJAM	November 19, 2008
T NARAYANAN Vs. DISTRICT EXECUTIVE MAGISTRATE-CUM-DISTRICT COLLECTOR	April 4, 2008
T NATARAJAN Vs. ABDUL RAHIM WAKF ESTATE	January 23, 2008
T P BASKAR Vs. SUPERINTENDENT OF POLICE	October 20, 2008
T P VISHNU KUMAR Vs. CANARA BANK	November 7, 2008
T PARAMASIVAM Vs. N BABU	April 16, 2008
T PARAMASIVAM UDAYAR Vs. ELECTION COMMISSION OF INDIA	September 17, 2008
T R NATANAKUMAR Vs. SECRETARY TO GOVERNMENT	June 24, 2008
T R SUBRAMANIAN Vs. STATE OF TAMIL NADU	November 5, 2008
T RAJAMANICKAM Vs. BINNY,LTD.PERAMBUR	December 8, 2008
T RAMAMOORTHY Vs. DISTRICT INSPECTOR GENERAL OF POLICE	October 21, 2008
T RAMAMURTHY Vs. CHENNAI METROPOLITAN TRANS CORP LTD	December 2, 2008
T RANGANATHAN Vs. STATE OF TAMIL NADU	June 13, 2008
T S ARUN KUMAR Vs. S H O ANNAMALAI NAGAR CUDDALORE DISTRICT	April 3, 2008
T S GANESAN Vs. PARVATHAM AMMAL	June 9, 2008
T S MOHAN Vs. CHAIRMAN	December 2, 2008
T S PERUMAL Vs. T G THULASI	September 30, 2008
T S RADHAKRISHNAN Vs. VEDAVALLI SRINIVASAN	April 21, 2008
T S RAJARAM Vs. BHARATHIDASAN UNIVERSITY	December 1, 2008
T S RAMANUJAN Vs. PRIYA	July 2, 2008
T S S NATARAJHUN Vs. T S S NILAKANTHAN	July 10, 2008
T S SHANMUGANATHAN Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	February 5, 2008
T S SIVAM Vs. CHENNAI METROPOLITAN DEVELOPMENT	March 14, 2008
T S SULOCHANA Vs. K LAKSHMI	January 30, 2008
T S T KAZNAVI Vs. TAMIL NADU ELECTRICITY BOARD	January 28, 2008
T SALAMMAL Vs. STATE	February 16, 2008
T SALVIN CHELLADURAI Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES	August 29, 2008
T SAM RAZAL Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	October 28, 2008
T SELVAMBAL Vs. GOVERNMENT OF TAMIL NADU	December 2, 2008
T SELVARAJ Vs. DIRECTOR OF INDIAN MEDICINE	June 11, 2008
T SEMBAN Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU INDUSTRIES DEPARTMENT	February 4, 2008
T SENAPATHY Vs. STATE	January 25, 2008
T SESHAMMAL Vs. COMPETENT AUTHORITY SMUGGLERS AND FOREIGN EXCHANGE	September 19, 2008
T SHANMUGASUNDARAM Vs. COMMISSIONER POLLACHI	June 20, 2008
T SHYLA Vs. SECRETARY TO GOVT COLLEGIATE EDUCATION	July 2, 2008
T SRIDHARANARAYANAN Vs. CHAIRMAN	June 9, 2008
T SUNDARARAJ Vs. DEPUTY REGISTRAR OF CO-OPERATIVE	December 15, 2008
T T G INDUSTRIES LIMITED Vs. S P PADMAVATHY	January 3, 2008
T T KRISHNAMACHARI AND CO Vs. GODREJ AGROVET LIMITED	September 17, 2008
T T V DHINAKARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT	September 12, 2008
T TAMILCHELVAN Vs. STATE	February 11, 2008
T TIRUMALAI GOUNDER Vs. STATE OF TAMIL NADU	August 12, 2008
T UMARANI Vs. STATE OF TAMIL NADU	April 17, 2008
T USHA RANI Vs. G VENKATESAN	December 17, 2008
T V SACHITHANANDAM Vs. T V THIRUNAVUKARASU	October 22, 2008
T V SUNDARARAJAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION PERSONNEL	June 27, 2008
T VARADARAJAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	June 11, 2008
T VENKATESA CHETTY Vs. G BALU	December 19, 2008
T VENKATESAN Vs. NAGARAJAN	July 8, 2008
T VENKATESWARAN Vs. MUTHURAJ	November 3, 2008
T VIJAYA PONNAMMAL Vs. R SUBBAIAH	November 17, 2008
T VISU Vs. K SRINIVASAN	July 3, 2008
T. GEETHA Vs. INSPECTOR OF POLICE AND OTHERS	April 30, 2008
T. PONNUTHAI Vs. STATE OF TAMIL NADU AND OTHERS	October 20, 2008
T. PONRAJA Vs. THE COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	August 8, 2008
T. SIKKANNAN Vs. N.K. PERUMAL	December 5, 2008
T.N. ARUMUGAM Vs. CHIEF COMMISSIONER OF INCOME TAX	September 18, 2008
TA V PASSAMIGHU ANNAN VENKATESNOR Vs. R K KHANNA I A S SECRETARY LABOUR AND EMPLOYMENT	July 14, 2008
TAHSILDAR UTHAGAMANDALAM TALUK Vs. MANGALCHAND VAID	September 26, 2008
TAMIL NADU AGRICULTURAL DIPLOMA HOLDERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT AGRICULTURAL	June 10, 2008
TAMIL NADU AGRICULTURAL DIPLOMA HOLDERS ASSOCIATION UNEMPLOYED Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT	September 17, 2008
TAMIL NADU ALL DISTRICT AAVIN EMPLOYEES AND LABOURERS FEDERATION GENERAL SECRETARY SALEM Vs. COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT MADHAVAM MILK COLONY MADHAVARAM	September 30, 2008
TAMIL NADU ASSISTANT AGRICULTURAL OFFICERS ASSOCIATION Vs. STATE OF TAMIL NADU	October 20, 2008
TAMIL NADU ATOMIC POWER EMPLOYEES UNION Vs. NUCLEAR POWER CORPORATION	September 4, 2008
TAMIL NADU CENTRAL EXCISE AND CUSTOMS EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY Vs. GOVERNMENT OF TAMIL NADU	October 29, 2008
TAMIL NADU CHESS ASSOCIATION Vs. DISTRICT REGISTRAR OFFICE OF THE REGISTRAR OF SOCIETY	February 8, 2008
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. G S N EXPORTERS	January 7, 2008
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. A P KATHIRVELU	June 9, 2008
TAMIL NADU CONSUMERS COOPERATIVE FEDERATION LTD Vs. T A JAYALAKSHMI	October 21, 2008
TAMIL NADU DIPLOMA ENGINEERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	March 24, 2008
TAMIL NADU ELECTRICITY BOARD Vs. TAMIL NADU ELECTRICITY EMPLOYEES CONGRESS	March 4, 2008
TAMIL NADU ELECTRICITY BOARD Vs. REVATHEE ENTERPRISES	July 14, 2008
TAMIL NADU ELECTRICITY BOARD Vs. ANTHONISAMY	August 19, 2008
TAMIL NADU ELECTRICITY BOARD Vs. VIDEOCON POWER LTD	August 1, 2008
TAMIL NADU ELECTRICITY BOARD Vs. KIRLOSKAR CONSTRUCTIONS AND ENGINEERS LIMITED	June 9, 2008
TAMIL NADU ELECTRICITY BOARD Vs. C SELVARAJ	December 3, 2008
TAMIL NADU ELECTRICITY BOARD Vs. MADASAMY KONAR	April 1, 2008
TAMIL NADU ELECTRICITY BOARD, REP BY ITS SUPERINTENDING ENGINEER; JUNIOR ENGINEER (DISTRIBUTION) AND ASSISTANT ACCOUNTS OFFICER Vs. P N KUMARAPANDIAN AND ORS	November 20, 2008
TAMIL NADU GENERAL INSURANCE AGENTS WELFARE ASSOCIATION Vs. GENERAL INSURANCE CORPORATION OF INDIA	July 16, 2008
TAMIL NADU GOVERNMENT AGRICULTURE GRADUATES ASSOCIATION Vs. STATE OF TAMIL NADU	June 10, 2008
TAMIL NADU GOVERNMENT DOCTOR'S ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	July 1, 2008
TAMIL NADU GOVERNMENT ENGINEERING COLLEGE TECHNICAL Vs. SECRETARY TO GOVERNMENT	August 5, 2008
TAMIL NADU HANDICRAFTS DEVELOPMENT CORPORATION LIMITED Vs. INSPECTOR OF FACTORIES RANGE NO II	October 17, 2008
TAMIL NADU HEALTH DEVELOPMENT FORUM Vs. GOVERNMENT OF INDIA	January 9, 2008
TAMIL NADU HOUSING BOARD, HOUSE OWNERS WELFARE ASSOCIATION Vs. TAMIL NADU HOUSING BOARD	August 11, 2008
TAMIL NADU INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL	August 4, 2008
TAMIL NADU INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION NEW DELHI	February 20, 2008
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS	June 13, 2008
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD. Vs. DEPUTY COMMISSIONER	December 16, 2008
TAMIL NADU JUNIORS TEACHERS ASSOCIATION REGN NO 528/2005 Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU EDUCATION DEPARTMENT	December 23, 2008
TAMIL NADU MERCANTILE BANK Vs. STATE OF TAMIL NADU; ADDITIONAL COMMISSIONER, LAND ADMINISTRATION, GOVT OF TAMIL NADU AND DISTRICT REVENUE OFFICER	September 12, 2008
TAMIL NADU MERCANTILE BANK LIMITED Vs. G VIJAYALAKSHMI	February 13, 2008
TAMIL NADU MERCANTILE BANK SHARE HOLDERS WELFARE ASSOCIATION Vs. RESERVE BANK OF INDIA	September 4, 2008
TAMIL NADU MURUGA BAKTHA PERAVAI Vs. SPECIAL Commissioner-cum- Secretary to Government	September 22, 2008
TAMIL NADU PANCHAYAT OVERHEAD TANK OPERATORS AND SWEEPERS STATE UNION Vs. GOVT OF TAMIL NADU	December 12, 2008
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. V CHITRA	January 23, 2008
TAMIL NADU PUBLIC WORKS DEPARTMENT EMPLOYEES Vs. STATE OF TAMIL NADU	June 24, 2008
TAMIL NADU ROAD DEVELOPMENT COMPANY LIMITED Vs. TAMIL NADU INFORMATION COMMISSION	August 5, 2008
TAMIL NADU RURAL WELFARE OFFICERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	June 27, 2008
TAMIL NADU SALT CORPORATION LTD Vs. G RAJAVALLI	December 22, 2008
TAMIL NADU SMALL INDUSTRIES CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE	February 4, 2008
TAMIL NADU STATE APEX CO-OPERATIVE BANK PENSIONERS ASSOCIATION Vs. TAMIL NADU STATE APEX CO-OPERATIVE BANK LIMITED	October 13, 2008
TAMIL NADU STATE RETIRED TRANSPORT EMPLOYEES Vs. STATE OF TAMIL NADU	February 25, 2008
TAMIL NADU STATE TRANS CORPN LTD Vs. ELUMALAI	July 16, 2008
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER	July 1, 2008
TAMIL NADU STATE TRANSPORT CORPORATION Vs. N JOHN HENRI RAJ	June 9, 2008
TAMIL NADU STATE TRANSPORT CORPORATION Vs. MAGARAJAN ALIAS MAGARASU	April 29, 2008
TAMIL NADU STATE TRANSPORT CORPORATION Vs. TVL ASHOKA SERVICE	April 30, 2008
TAMIL NADU STATE TRANSPORT CORPORATION Vs. R SHEREEN BEGAM	May 12, 2008
TAMIL NADU STATE TRANSPORT CORPORATION Vs. R JAYABALAN	March 25, 2008
TAMIL NADU STATE TRANSPORT CORPORATION Vs. S MUTHUKRISHNAN	April 10, 2008
TAMIL NADU STATE TRANSPORT CORPORATION Vs. MUNIYAMMAL	April 1, 2008
TAMIL NADU STATE TRANSPORT CORPORATION Vs. JAYALAKSHMI AND ORS.	September 25, 2008
TAMIL NADU STATE TRANSPORT CORPORATION Vs. ANJALAI & 3 ORS	March 10, 2008
TAMIL NADU STATE TRANSPORT CORPORATION Vs. RUKKU & ORS	September 30, 2008
TAMIL NADU STATE TRANSPORT CORPORATION DIVISION I LTD Vs. RAM MOHAN	February 19, 2008
TAMIL NADU STATE TRANSPORT CORPORATION K -DIVISION 1 LIMITED Vs. MURUGAIYA THEVAR	February 11, 2008
TAMIL NADU STATE TRANSPORT CORPORATION K-DN I LTD Vs. KAMARAJ	July 18, 2008
TAMIL NADU STATE TRANSPORT CORPORATION K-DN I LTD Vs. GANESAN	July 16, 2008
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION III LTD Vs. KALIYAPERUMAL	July 31, 2008
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PADIYAN	July 1, 2008
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. GOPALAKRISHNAN	January 22, 2008
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. KADAR BATSHA @ KADAR BADHUSA	June 16, 2008
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. P. RAMAKRISHNAN	October 7, 2008
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. PARTHASARATHY AND ANOTHER	September 19, 2008
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION-II LTD Vs. G RAMAKRISHNAN	June 9, 2008
TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIVISION-I LIMITED Vs. PAPPATHI	October 30, 2008
TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD Vs. PRESIDING OFFICER	October 24, 2008
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DVN I LTD Vs. PRESIDING OFFICER	October 21, 2008
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. JOINT COMMISIONER OF LABOUR COUNCILIATION CHENNAI	August 13, 2008
TAMIL NADU STATE TRANSPORT CORPORATION VPM DIV I LTD Vs. EKAMBARAM	July 23, 2008
TAMIL NADU STATE TRANSPORT COTPORATION MADURAI Vs. MUTHU MAHESWARI	July 29, 2008
TAMIL NADU SUGAR CORPORATION LTD Vs. STATE OF TAMIL NADU	September 17, 2008
TAMIL NADU TOBACCO COMPANY LTD Vs. TAMIL NADU TOBACCO COMPANY UZHIYARGAL	February 16, 2008
TAMIL NADU VATTA KOOTURAVU VEETU VASATHI SANGANGALIN ANAITHU PANIYALARGAL MADYA SANGAM Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING CUDDALORE CIRCLE CUDDALORE DIST	January 21, 2008
TAMIL NADU WAREHOUSING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME	September 24, 2008
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. G MANOHARAN	March 12, 2008
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. T JEYASINGH	June 27, 2008
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. VENKATESWARA ASSOCIATES	September 24, 2008
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. V.N.V. CONSTRUCTIONS	April 9, 2008
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD SECRETARIAT Vs. TAMIL NADU WATER SUPPLY	June 30, 2008
TAMIL SELVI Vs. DHAMODARAN	November 6, 2008
TAMILAGA TAMILASIRIYAR KALEGAM Vs. DIRECTOR OF SCHOOL EDUCATION	June 27, 2008
TAMILARASI ALIAS SIVAGAMI Vs. STATE OF TAMILNADU	January 23, 2008
TAMILKUMARAN Vs. THE STATE REP. BY INSPECTOR OF POLICE	February 1, 2008
TAMILNADU CIVIL SUPPLIES CORPORATION Vs. TAMILNADU CIVIL SUPPLIES CORPORATION EMPLOYEES UNION	January 31, 2008
TAMILNADU CIVIL SUPPLIES CORPORATION LIMITED Vs. M VELUSAMY	January 24, 2008
TAMILNADU HOUSING BOARD Vs. JAYA GURUMURTHY	February 6, 2008
TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. SUDARSANAM INDUSTRIES	July 9, 2008
TAMILNADU P W D Vs. STATE OF TAMIL NADU	June 11, 2008
TAMILNADU POLICE HOUSING CORPORATION A GOVT OF TAMILNADU UNDERTAKING Vs. C DHANASEKARAN	December 16, 2008
TAMILNADU SLUM CLEARANCE BOARD Vs. V LOGANATHAN PROPRIETOR HOTEL MITHRA TNSCB COMPLEX THIRUMANGALAM	January 24, 2008
TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. R VENKATA KRISHNAN	January 24, 2008
TAMILNADU STATE TRANSPORT CORPORATION Vs. PATCHAIAMMAL	January 25, 2008
TAMILNADU STATE TRANSPORT CORPORATION Vs. ISAKKIAMMAL	February 19, 2008
TAMILNADU STATE TRANSPORT CORPORATION K-DN I LTD Vs. JOHN	May 14, 2008
TAMILNADU STATE TRANSPORT CORPORATION K-DN I LTD Vs. S BALAJI	May 14, 2008
TAMILNADU STATE TRANSPORT CORPORATION MADURAI Vs. THULASI	March 25, 2008
TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM DIV II LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE	November 18, 2008
TAMILNADU VILLAGE ADMINISTRATIVE OFFICERS ASSOCIATION Vs. STATE OF TAMILNADU	June 19, 2008
TAMILNADU WAREHOUSING Vs. COMMISSIONER PANRUTI MUNICIPALITY	March 11, 2008
TAMILNADU WAREHOUSING CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 4, 2008
TAMILNADU WATER SUPPLY AND DRAINAGE BOARD TWAD Vs. PIONEER ENGINEERING SYNDICATE ENGINEERS AND CONTRACTORS	June 16, 2008
TAMIZHVENDAN Vs. STATE	November 12, 2008
TARAPORE AND CO Vs. TAX RECOVERY OFFICER	June 13, 2008
TARAPORE AND CO ENGINEERS AND CONTRACTORS Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	December 23, 2008
TASS WOMENS GROUP FEDERATION Vs. GOVERNMENT OF TAMIL NADU	December 8, 2008
TATA AIG GENL INSURANCE CO LTD Vs. P BALAKRISHNA REDDY	November 6, 2008
TATA COFFEE LIMITED Vs. STATE OF TAMIL NADU	April 21, 2008
TATA IRON AND STEEL COMPANY LIMITED Vs. OMEGA CABLES LIMITED	February 29, 2008
TATA STEEL LIMITED REPRESENTED BY ITS PRINCIPAL OFFICER, TITANIA BUSINESS UNIT Vs. V V MINERALS THROUGH ITS PARTNER, MR S VAIKUNDARAJAN AND ORS	September 26, 2008
TEA LAND Vs. SUGESANS SALES INTERNATIONAL PVT LTD	July 31, 2008
TECHNIS INDUSTRIES Vs. STAR TRADING COMPANY	September 11, 2008
TEXMACO LTD Vs. K MOUNSAMY	December 2, 2008
THAI NAGAR WELFARE ASSOCIATION A SOCIETY REGISTERED UNDER TAMIL NADU SOCIETIES REGISTRATION ACT Vs. SPECIAL COMMISSIONER TOWN PLANNIN	July 24, 2008
THAI NAGAR WELFARE ASSOCIATIONS Vs. SPECIAL COMMISSIONER, TOWN PLANING	July 24, 2008
THAILAMMAI Vs. KARUPPANAN	January 31, 2008
THAIYALAMMAL Vs. KULANTHIVELU MUDALIAR	September 18, 2008
THAKKAIKKAL THOZHILALAR MUNNETRA SANGAM Vs. TAMILNADU HOUSING BOARD	June 27, 2008
THAKUR BHERWANI PARTNER M/S NEETHA EXPORTS Vs. T N A KRISHNAN	July 4, 2008
THAMARAI SELVI Vs. STATE OF TAMIL NADU	June 18, 2008
THAMBAIYA NAIDU Vs. STATE OF TAMIL NADU	March 14, 2008
THAMBI ALIAS GIRI Vs. V M DURAISAMY	August 25, 2008
THAMBI ALIAS SELVARAJ Vs. STATE	November 14, 2008
THAMBIYAPPA ALIAS SYED IBRAHIM Vs. ROSHAN BIVI	March 27, 2008
THAMEEM ANSARI Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD	November 5, 2008
THAMILENDI Vs. STATE	February 4, 2008
THAMIZHAGA ARASU ALL DEPARTMENT OFFICE ASSISTANT Vs. GOVERNMENT OF TAMIL	June 11, 2008
THANGAM AMMAL Vs. RATTAN CHAND	August 21, 2008
THANGAMMAL Vs. N VIJAYALAKSHMI	April 29, 2008
THANGARAJ Vs. STATE	February 4, 2008
THANGARAJ Vs. S ARULJOTHI	February 11, 2008
THANGARAJ Vs. STATE	July 30, 2008
THANGARAJ Vs. STATE	April 30, 2008
THANGAVEL Vs. STATE	November 11, 2008
THANGAVEL Vs. SUBASH	January 22, 2008
THANGAVELAN Vs. SECRETARY TO THE GOVERNMENT FOOD	April 8, 2008
THANGAVELPILLAI Vs. PERIYASAMY UDAYAR	July 10, 2008
THANGAVELU Vs. STATE	September 12, 2008
THANGAVELU @ VELU Vs. CHINTHAMANI	September 23, 2008
THANIKA ALIAS THANIKACHALAM Vs. SHAJI	March 1, 2008
THANKAYYAN Vs. EDWIN SHAJI	March 7, 2008
THANTHAI PERIYAR TRANSPORT CORPORATION Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT	October 23, 2008
THAYAMMAL Vs. PONNUSAMY	July 24, 2008
THE ASSISTANT EXECUTIVE ENGINEER Vs. A.V.K. VELAYUTHARAJA AND ANOTHER	June 24, 2008
THE KUZHITHURAI MUNICIPALITY, REPRESENTED BY ITS COMMISSIONER, VETTUVANNI, MARTHANDAM POST, NALLOOR VILLAGE, VILAVANCODE TALIK, KANYAKUMARI DISTRICT Vs. THE SECRETARY OF KANYAKUMARI DIOCESE, (CSI) NAGERCOIL, REPRESENTED BY THE PRESENT SECRETARY, 71	March 6, 2008
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION-II) LTD Vs. P RAMAN; KARUPPAMMAL; KALAMANI AND MINOR CHINNASWAMY @ SAMPATH (MINOR REP BY MOTHER AND NEXT FRIEND KALAMANI)	January 23, 2008
THE TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. THE TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	June 30, 2008
THE WATERBASE LIMITED Vs. UNION OF INDIA	June 30, 2008
THENDRAL SAMPATH Vs. C U SAMPATH	March 19, 2008
THENHARI RAJAPURAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER	October 21, 2008
THENNASI Vs. STATE REP	November 25, 2008
THIAGARAJAN Vs. MANAGING DIRECTOR M/S PONDICHERRY AGRO PRODUCTS FOOD AND CIVIL SUPPLIES CORPORATION LTD	October 22, 2008
THILAKAVATHY Vs. STATE	June 20, 2008
THILLAI GANAPATHY Vs. KASINATHAN	September 26, 2008
THILLAIAMMAN DEVASTHANAM Vs. P THILLAINAYAGAM	April 29, 2008
THIMMY REDDY Vs. CHIEF EDUCATIONAL OFFICER	October 31, 2008
THINAKOOLI THOZHILALAR SANGAM VELLORE CO-OPERATIVE SUGAR MILLS Vs. COMMISSIONER AND DIRECTOR OF SUGARS	December 1, 2008
THIPPEY BABY Vs. STATE	April 9, 2008
THIRU K JAGANATHAN Vs. INSPECTOR OF POLICE	October 14, 2008
THIRU KADIRESANAR PON VIZHA GRAMA SURYA KOLATHUR TALUK Vs. COMMISSIONER	February 12, 2008
THIRU VELU Vs. STATE OF TAMIL NADU	April 3, 2008
THIRUCHENGODE AGRICULTURAL PRODUCERS COOPERATIVE MARKETING SOCIETY LTD Vs. EMPLOYEES' STATE INSURANCE CORPN	December 19, 2008
THIRUGNANAM Vs. STATE	July 28, 2008
THIRUGNANASAMBANDAM Vs. A GOPALAKRISHNAN	August 22, 2008
THIRUMALA AQUA PROCESS Vs. BUREAU OF INDIAN STANDARDS	March 14, 2008
THIRUMURUGA KIRUPANANDA VARIYAR Vs. SAHU TRUST	October 18, 2008
THIRUMURUGAN Vs. STATE	March 12, 2008
THIRUMURUGAN Vs. PANDIAN	April 3, 2008
THIRUPATHI Vs. STATE OF TAMILNADU	June 10, 2008
THIRUPATHI VENKATESAN Vs. JAGANATHAN	July 15, 2008
THIRUPUR CONSUMERS CO-OPERATIVE WHOLESALE STORES LIMITED Vs. PRESIDING OFFICER	September 22, 2008
THIRUVADUTHURAI ADHEENAM GURUMAHA SANNITHANAM Vs. K. MANICKAM	November 28, 2008
THIRUVALLUVAR HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	October 13, 2008
THIRUVANCORE RAJA VAIDYASALAI [P] LTD Vs. T T SURESH	September 16, 2008
THIRUVENKADAM Vs. SAROJA	September 17, 2008
THIYAGARAJAN Vs. STATE	March 20, 2008
THIYAGAVALLI PANCHAYATHAI SERNTHA NOCHIKKADU GRAMA VIVASAYIGAL PATHUKAPPU MATTRUM MAKKAL POTHUNALA SANGAM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	March 5, 2008
THOL THIRUMAVALAVAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE	August 28, 2008
THOOSIMUTHU PANDIAN Vs. ANTHONY	December 3, 2008
THOOTHUKUDI NAZARETH Vs. CHURCH OF SOUTH INDIA	September 23, 2008
THULASI RAMASAMY Vs. CHAIRMAN INTERNATIONAL INSTITUTE OF TAMIL STUDIES DEPARTMENT OF TAMIL DEVELOPMENT CULTURE FORT ST GEORGE CHENNAI	October 30, 2008
THULASIAMMAL Vs. K PONNUSAMY	April 2, 2008
THULASIAMMAL Vs. V R JAYARAMAN	August 20, 2008
THUMBURAJ Vs. STATE OF TAMILNADU	February 18, 2008
TIRUNELVELI CMS-EVANGELICAL CHURCH Vs. DISTRICT	April 30, 2008
TIRUNELVELI DISTRICT CENTRAL CO-OPERATIVE BANK VANNARAPETTAI Vs. PRESIDING OFFICER LABOUR COURT	November 26, 2008
TMT ANDAL M GOVINDAN Vs. STATE OF TAMIL NADU	April 23, 2008
TMT RAJAMANI Vs. RUKMANIAMMAL	December 10, 2008
TOURIST HOME PVT LTD Vs. A MUTHUKRISHNAN	April 16, 2008
TRADING CORPORATION Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	April 4, 2008
TRANSCORP FINANCE LTD Vs. CHEMICALS DRUGS AND FORMULATIONS LTD	October 29, 2008
TRENDY MOODS Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL NOW KNOWN AS CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	December 23, 2008
TRICHY PREMIER CT SCANS PVT LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI SEA PORT AND CUSTOMS HOUSE	November 14, 2008
TT KRISHNAMACHARI AND CO A REGISTERED PARTNERSHIP FIRM Vs. JOINT SUB REGISTRAR-I	July 7, 2008
TUBE INVESTMENTS OF INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 22, 2008
TUFFLITE PLASTICS PVT LTD Vs. ANJALI	April 21, 2008
TULASIMANI Vs. APSARA ALIAS SIVASUBRAMANIAM	December 2, 2008
TUTICORIN PORT UNITED GENERAL WORKERS UNION Vs. GOVERNMENT OF INDIA	November 24, 2008
TUTICORIN STEVEDORES ASSOCIATION Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 10, 2008
TVL SUGANTHI EDUCATIONAL TRUST Vs. REGIONAL TRANSPORT OFFICER	January 21, 2008
TVL SWASTIK LAMINATORS Vs. STATE OF TAMIL NADU	April 4, 2008
TVS MOTOR COMPANY LIMITED REP BY ITS AUTHORISED SIGNATORY, HARNE VINAY CHANDRAKANT Vs. BAJAJ AUTO LIMITED	February 16, 2008
U BALASUBRAMANIAM Vs. CHIEF EXECUTIVE OFFICER	February 8, 2008
U GHULAM MOHAMED GHOUSE Vs. TAMIL NADU WAKF BOARD	January 5, 2008
U MUNIYANDI Vs. PRINCE AIYA	July 1, 2008
U S MANICKAM Vs. ASSISTANT DIRECTOR LOCAL FUND AUDIT TRICHY CORPORATION	November 17, 2008
U SUVETHA Vs. STATE	August 1, 2008
UAS PHARMACEUTICALS PTY LTD Vs. AJANTHA PHARMA LTD	July 8, 2008
UC MAS MENTAL ARITHMETIC INDIA PVT LTD Vs. BANU ARJUN	July 10, 2008
UCO BANK Vs. E C CHINNANNAN	August 7, 2008
UCO BANK EMPLOYEES ASSOCIATION TAMIL NADU Vs. UNION OF INDIA	July 29, 2008
UDAYAM CONSTRUCTIONS Vs. COMMISSIONER OF INCOME TAX	March 31, 2008
UDUMALPET MARKETING CO-OPERATIVE SOCIETY Vs. S NATARAJAN	September 10, 2008
ULTRA TECH CEMENT LIMITED Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT CHENNAI	March 7, 2008
UMA Vs. SALEM SOWDAMBIGA FINANCE	December 17, 2008
UMA MAHESWARA HIGHER SECONDARY SCHOOL COMMITTEE Vs. DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER AND DISTRICT EDUCATIONAL OFFICER	December 22, 2008
UMA NARAYANAN Vs. KRISHNA PRASAD	August 1, 2008
UMA RAVANAN Vs. VIGNESH WEIGHERS	February 5, 2008
UMA RAVANAN Vs. SOORIYA WEIGHERS	February 5, 2008
UMA SWAMINATHAN Vs. PATEL KANTIBHAI AMBALAL	November 20, 2008
UNAIZ AHMED Vs. WHITCOMB AND SHAFTESBURY GARMENTS PVT. LTD.	December 8, 2008
UNEMPLOYED SECONDARY GRADE TEACHERS Vs. STATE OF TAMIL NADU	May 14, 2008
UNIK TRADERS Vs. UNION OF INDIA	December 5, 2008
UNION BANK OF INDIA Vs. K R JEWELLERS	September 17, 2008
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	September 10, 2008
UNION OF INDIA Vs. R RANGARAJAN	September 29, 2008
UNION OF INDIA Vs. GOYAL DRESSES	October 13, 2008
UNION OF INDIA Vs. S GNANAVELRAJN JUNIOR ACCOUNTS	August 1, 2008
UNION OF INDIA Vs. MOHAMMED MARICAR	July 31, 2008
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL BENCH	July 30, 2008
UNION OF INDIA Vs. V ESWARAYYA	July 30, 2008
UNION OF INDIA Vs. S VIVEKANANDAN	July 24, 2008
UNION OF INDIA Vs. KUNJITHAPATHAM	July 24, 2008
UNION OF INDIA Vs. JEGADAMABAL	July 24, 2008
UNION OF INDIA Vs. K ARUNACHALAM	July 23, 2008
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL BENCH	July 22, 2008
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL BENCH	July 21, 2008
UNION OF INDIA Vs. A BALASUBRAMANIAN	August 7, 2008
UNION OF INDIA Vs. K JAYACHANDRAN	August 6, 2008
UNION OF INDIA Vs. S MUTHURAMASUBRAMANIAN	August 8, 2008
UNION OF INDIA Vs. D RAMAPATHIRA REDDIAR	August 13, 2008
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	October 23, 2008
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	January 31, 2008
UNION OF INDIA Vs. V SURESH BABU	January 29, 2008
UNION OF INDIA Vs. V KENNEDY	January 30, 2008
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	February 7, 2008
UNION OF INDIA Vs. C MARIAPPAN	February 16, 2008
UNION OF INDIA Vs. A KANNAN	February 15, 2008
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL BENCH	January 4, 2008
UNION OF INDIA Vs. G LOGANAYAKI	January 4, 2008
UNION OF INDIA Vs. REGISTRAR	January 7, 2008
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 8, 2008
UNION OF INDIA Vs. T S V S JANAKI RAMA SARMA	January 9, 2008
UNION OF INDIA Vs. P PARAMESWARAN	January 10, 2008
UNION OF INDIA Vs. S GOVINDASAMY	January 10, 2008
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI	January 24, 2008
UNION OF INDIA Vs. N R M SUBRAMANIAN	March 11, 2008
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI	February 29, 2008
UNION OF INDIA Vs. S RAJENDRAN	April 3, 2008
UNION OF INDIA Vs. REGISTRAR	March 31, 2008
UNION OF INDIA Vs. V MUNIRATHINAM	March 31, 2008
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH	March 24, 2008
UNION OF INDIA Vs. A GANESAN	March 18, 2008
UNION OF INDIA Vs. REGISTRAR	March 26, 2008
UNION OF INDIA Vs. MOHAMMED ABBAS	July 16, 2008
UNION OF INDIA Vs. R RADHAKRISHNAN	July 4, 2008
UNION OF INDIA Vs. S RAM MOHAN UNNITHAN	April 22, 2008
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI	April 22, 2008
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	April 15, 2008
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	June 10, 2008
UNION OF INDIA Vs. RAJESH DAMANI, PROPRIETOR,ALLIED GENERAL SALES CORPORATION	June 16, 2008
UNION OF INDIA Vs. K M ABDUL KHADER AND REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, MADRAS BENCH	April 2, 2008
UNION OF INDIA Vs. R K RANGANATHAN	November 21, 2008
UNION OF INDIA Vs. N KRISHNASAMY CHETTY	November 10, 2008
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	November 12, 2008
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	December 18, 2008
UNION OF INDIA ASSISTANT DIRECTOR GENERAL PEN ADK BHAVAN MINISTRY OF COMMUNICATION DEPARTMENT OF POSTS NEW DELHI Vs. S SUBBIAHMANI	July 28, 2008
UNION OF INDIA OWNING SOUTHERN RAILWAY Vs. P GOWRI	September 9, 2008
UNION OF INDIA OWNING THE SOUTHERN RAILWAY Vs. RAJESH DAMANI PROPRIETOR ALLIED GENERAL SALES CORPORATION	June 10, 2008
UNION OF INDIA THE GOVERNMENT OF PUDUCHERRY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	September 29, 2008
UNION PUBLIC SERVICE COMMISSION Vs. M R RANY	November 28, 2008
UNIQUE BUILDERS Vs. UNION OF INDIA	March 28, 2008
UNITED BUSINESS CENTRE Vs. V KALYANKUMAR AND COMPANY	September 17, 2008
UNITED INDIA INSURANCE CIMPANY LTD Vs. MAHENDRAN	July 4, 2008
UNITED INDIA INSURANCE CO LIMITED Vs. V RAMANUJAM	October 23, 2008
UNITED INDIA INSURANCE CO LTD Vs. M PERIYASAMY	August 7, 2008
UNITED INDIA INSURANCE CO LTD Vs. ARUMUGAM	July 16, 2008
UNITED INDIA INSURANCE CO LTD Vs. KANDAN	June 27, 2008
UNITED INDIA INSURANCE CO LTD Vs. P BALASUBRAMANIAN	June 12, 2008
UNITED INDIA INSURANCE CO LTD Vs. SULOCHANA	April 30, 2008
UNITED INDIA INSURANCE CO LTD Vs. V RAJAVELU	January 28, 2008
UNITED INDIA INSURANCE CO LTD Vs. SARASU	January 8, 2008
UNITED INDIA INSURANCE CO LTD Vs. K SUBARAYAN	November 10, 2008
UNITED INDIA INSURANCE CO LTD Vs. A ELANGO	December 23, 2008
UNITED INDIA INSURANCE CO LTD Vs. KUSALAKUMARI ALIAS KUSUMA	December 23, 2008
UNITED INDIA INSURANCE CO LTD Vs. A RENGANATHAN AND K P TAMILSELVAN	December 4, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. REGITHA AND R. BALASUBRAMANIAN	October 30, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. R. SAROJA	February 26, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. AMIRTHALINGAM @ CHINNA THAMI	October 7, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. VALLIYAMMAI ALIAS VALLIYAMMAL	October 7, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. T MUTHULAKSHMI	February 7, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K SHANMUGAM	April 25, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUBRAMANIAN	June 24, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. A RATHINAM	March 13, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. MANAGING DIRECTOR THANTAI PERIYAR	March 5, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. KARUNAHARAN AND C SETHURAMAN	June 25, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. ROSAMMAL	August 1, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. MAHENDRAN &	July 4, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. M JOSEPH	April 1, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. NAGAMMAL; UNNAMALAI; V B KRISHNAN	December 23, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. MANIMEGALAI	November 5, 2008
UNITED INDIA INSURANCE COMPANY LTD. Vs. MURUGAN	January 2, 2008
UNITED LABOUR FEDERATION REGN NO 2657/CNI Vs. STEEL AUTHORITY OF INDIA LIMITED	September 11, 2008
UNITED LABOUR FEDERATION REGN NO 2657/CNI Vs. GOVERNMENT OF TAMIL NADU	October 1, 2008
UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA Vs. GOVERNMENT OF TAMIL NADU	September 8, 2008
UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA GLENVIEW Vs. COONOOR TEA ESTATES CO LTD	September 8, 2008
UNNAMALAI AMMAL Vs. RAMAKRISHNAN MUDALIAR	July 23, 2008
USHA Vs. TAMIL NADU STATE TRANSPORT CORPORATION	March 12, 2008
USHA Vs. STATE	November 7, 2008
USHA EVELYN Vs. GOVERNMENT OF TAMIL NADU	September 24, 2008
USHA JAYARAMAN Vs. M K NARAYANI ALIAS KOKULA	August 21, 2008
USHAKUMARI BETHALA Vs. KETAN A SHAH	January 24, 2008
USMAN SHARIF Vs. SUPERINTENDING ENGINEER	March 11, 2008
UTTAMCHAND GALADA Vs. STATE OF TAMIL NADU	October 17, 2008
V A RIYASUDEEN Vs. REGIONAL PASSPORT OFFICER	July 9, 2008
V ALAGARSAMY Vs. COLLECTOR	July 1, 2008
V ALAGIRI Vs. K THILLAI VINAYAGAM	February 8, 2008
V AMUDHA Vs. PRESIDENT KATTUPAIYUR PANCHAYAT	November 17, 2008
V ANANTHAN Vs. MANOHARAN	March 7, 2008
V ANANTHASEKAR Vs. GOVERNMENT OF TAMIL NADU	November 18, 2008
V ANBALAGAN Vs. SUB-REGIONAL MANAGER	June 9, 2008
V ANDIAPPAN Vs. STATE OF TAMIL NADU	January 3, 2008
V ARIVUSELVAN Vs. STATE OF TAMIL NADU	June 11, 2008
V ARUMUGAM PILLAI Vs. A S JEEVARATHINAM I A S	March 31, 2008
V ARUNKUMAR Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED	November 6, 2008
V BABU Vs. E MANOKARAN	March 31, 2008
V BABU Vs. E MANOHARAN	April 29, 2008
V BALACHANDAR Vs. SUPERINTENDENT	May 20, 2008
V BALACHANDAR Vs. SUPERINTENDENT GOVERNMENT SPECIAL HOME FOR BOYS SATHUVACHARI VELLORE	March 20, 2008
V BALAJI Vs. UNION OF INDIA	November 25, 2008
V BALASUBRAMANIAN Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU AGRICULTURE DEPARTMENT	August 25, 2008
V BALASUBRMANIAN Vs. R SAROJA	July 17, 2008
V BALU Vs. TMT KALYANI	April 15, 2008
V BARANI Vs. K KRISHNAMURTHY	December 8, 2008
V BASKARAN Vs. KANNIKA DEVI	December 15, 2008
V CHINNACHAMY Vs. DISTRICT REVENUE OFFICER VIRUDHUNAGAR	April 28, 2008
V DHARMALINGAM Vs. STATE	June 10, 2008
V DILIP KUMAR Vs. STATE	December 10, 2008
V DOSS Vs. STATE REP	November 20, 2008
V ELLAMUTHU Vs. K DURAIVEL	December 4, 2008
V ELUMALAI NAICKER Vs. GOVERNMENT OF TAMIL NADU	December 23, 2008
V ESHWARIAMMAL Vs. USHARANI CHANDRAMOHAN	August 18, 2008
V G MANOHARAN Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	August 13, 2008
V G NATARAJAN Vs. SINGARAVELU	January 2, 2008
V G PANNEERDAS Vs. G VASANTHA KUMAR	January 29, 2008
V GANESAN Vs. S RANGANATHAN	October 21, 2008
V GIRIDHAR Vs. STATE	July 11, 2008
V GOWRI Vs. GANDHI	November 27, 2008
V I MICROO SYSTEM PVT LTD Vs. STATE OF TAMILNADU	January 9, 2008
V JAYAGOPI Vs. SEKAR	August 27, 2008
V K GOVINDAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	September 30, 2008
V K JOHN Vs. W S SEETHARAMAN	February 5, 2008
V K JOHN Vs. W S SEETHARAM	April 17, 2008
V K JOHN Vs. W S SEETHARAM	December 18, 2008
V K KUPPURAJ Vs. SUPERINTENDENT OF POLICE DISTRICT POLICE OFFICE COIMBATORE	February 27, 2008
V K R AKKAYASAMY Vs. V R MAHESWARAN	January 24, 2008
V K SATHYANARAYANAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	September 22, 2008
V K VARADHARAJAN Vs. PRINCIPAL DISTRICT JUDGE NAGAPATTINAM	January 10, 2008
V K VELAYUTHAM Vs. REVENUE SECRETARY	April 16, 2008
V KALIAMOORTHY Vs. PRINCIPAL DISTRICT JUDGE NAGAPATTINAM	July 15, 2008
V KANNA Vs. DISTRICT COLLECTOR	March 25, 2008
V KANNAPPAN Vs. ADDITIONAL SECRETARY MINISTRY OF FINANCE AND COMPANY	November 26, 2008
V KASI Vs. INSPECTOR GENERAL OF REGISTRATION AND ORS	September 17, 2008
V KRISHNAN Vs. SCHEDULED TRIBE CERTIFICATE ISSUING OFFICER	March 19, 2008
V KUMAR Vs. DIRECTOR OF INFORMATION AND TOURISM DEPARTMENT	August 6, 2008
V KUMARAVEL Vs. K NARMADA	December 11, 2008
V L RAMANATHAN Vs. SALEM NAGARATHAR SANGAM	October 21, 2008
V LAKSHMANAMOORTHY Vs. G PANNEERSELVAM	January 9, 2008
V LAKSHMI Vs. STATE OF TAMIL NADU	February 29, 2008
V LAKSHMI Vs. SECRETARY TO GOVERNMENT EDUCATION SCIENCE AND TECHNOLOGY DEPARTMENT	July 15, 2008
V LAKSHMINARAYANAN Vs. S V BALASUBRAMANIAN	September 22, 2008
V LINGAM Vs. STATE OF TAMIL NADU	September 23, 2008
V LIONAL SINGH Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION MADURAI	August 19, 2008
V LOGANATHAN Vs. INSPECTOR OF POLICE	December 4, 2008
V M SIVANANDAM Vs. TAMIL NADU SLUM CLEARANCE BOARD	August 13, 2008
V M TANNERS Vs. SECRETARY, SALES TAX APPELLATE TRIBUNAL [ADDITIONAL BENCH]; COMMERCIAL TAX OFFICER	December 18, 2008
V MANICKAM ENGINEERS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	June 9, 2008
V MARIAPPAN Vs. STATE OF TAMIL NADU	September 30, 2008
V MARIARAJ Vs. DISTRICT COLLECTOR, TAHSILDAR	September 16, 2008
V MOHAN Vs. V PADMAVATHY	March 24, 2008
V MOHANAN Vs. ESTATE OF E NARAYANAN	June 12, 2008
V MOHANKUMAR Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION	July 14, 2008
V MOHANRAJ Vs. COMMISSIONER OF POLICE	June 17, 2008
V MUNUSAMY Vs. S VENKATESAN	November 19, 2008
V MUNUSWAMY Vs. UNION OF INDIA	July 24, 2008
V MURALIDHARAN Vs. M C SATHIYABAMA	July 18, 2008
V MURUGAN Vs. COMMISSIONER MADURAI CORPORATION	January 31, 2008
V NARASIMHAN Vs. D SARAVANAN	March 20, 2008
V NARAYANAN Vs. DIRECTOR OF SCHOOL EDUCATION	August 19, 2008
V NARAYANAN Vs. DEPUTY GENERAL MANAGER DISCIPLINARY AUTHORITY	November 18, 2008
V NATARAJ Vs. SAVITHRI	July 31, 2008
V NATARAJAN Vs. EXECUTIVE ENGINEER	September 17, 2008
V NEETHI DURAI Vs. CHAIRMAN	December 16, 2008
V P KALAIRAJAN Vs. COMMISSIONER OF POLICE	June 3, 2008
V P KANDASAMY Vs. TAHSILDAR COIMBATORE NORTH TALUK COIMBATORE DISTRICT	April 3, 2008
V P RAGHAVENDRA RAO Vs. INSPECTOR OF POLICE	October 14, 2008
V P SELVAM Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT THIRUVALLUR	January 28, 2008
V P THAMARAISELVI Vs. INDIAN BANK	May 6, 2008
V P VELAYUDHAM Vs. STATE OF TAMIL NADU	September 25, 2008
V PALANIAMMAL Vs. SECRETARY TO GOVERNMENT	February 4, 2008
V PANKAJAVALLI Vs. REGIONAL TRANSPORT OFFICER NEAR TIRUVALLUR COLLECTORATE BUILDING	November 13, 2008
V PANNEERSELVAM Vs. SPECIAL OFFICER AVUDAYARKOIL PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD	October 24, 2008
V PARAMASIVAM Vs. DIRECTOR OF AGRICULTURE	August 1, 2008
V PARAMESWARAN Vs. STATE OF TAMIL NADU	October 20, 2008
V PARIVALLAL Vs. TAMIL NADU POLLUTION CONTROL BOARD	January 30, 2008
V PERIYASAMY Vs. GOVERNMENT OF TAMIL NADU	June 12, 2008
V PONNESAM Vs. TAMIL NADU CO OPE SUGAR FEDERATION LTD	August 21, 2008
V PONRAMU Vs. B USHARANI	June 27, 2008
V POO RAJAH Vs. STATE OF TAMIL NADU	September 30, 2008
V PRABAKARAN Vs. SELECTION COMMITTEE	October 31, 2008
V PRAKASH Vs. S LAKSHMIPATHI NAIDU	July 28, 2008
V R PALANISAMY Vs. DIRECTOR OF COLLEGIATE EDUCATION	November 25, 2008
V RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU	December 16, 2008
V RAJKUMAR Vs. REGISTRAR TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY CHENNAI	March 12, 2008
V RAMACHANDRAN Vs. STATE	March 27, 2008
V RAMACHANDRAN Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY	September 11, 2008
V RAMACHANDRAN Vs. V SRIVASTA	October 29, 2008
V RAMADOSS Vs. STATE OF TAMIL NADU	August 28, 2008
V RAMARATHNAM Vs. GOVERNMENT OF TAMIL NADU	September 18, 2008
V RAMASAMY Vs. COMMISSIONER CORPORATION OF MADURAI	June 10, 2008
V RANGANATHAN Vs. COLLECTOR VILLUPURAM DISTRICT	June 9, 2008
V RANGARAJAN Vs. R CHANDRASEKARAN	July 9, 2008
V RAVI ALIAS P V RAVI Vs. V BALAKRISHNAN	December 3, 2008
V RAVICHANDRAN Vs. MANAGEMENT M R F LIMITED	December 15, 2008
V RAVISHANKAR Vs. S BAKTHAVATCHALA REDDIAR	September 2, 2008
V S BADHURUNNISHA Vs. GOVERNMENT OF TAMIL NADU	August 4, 2008
V S KRISHNAN Vs. GOVERNMENT OF TAMILNADU	December 15, 2008
V S KUMAR Vs. GOVERNMENT OF TAMIL NADU	June 19, 2008
V S LINGAMMAL Vs. STATE GOVT OF TAMIL NADU	June 19, 2008
V S NACHIMUTHU Vs. SECRETARY TO GOVERNMENT	June 19, 2008
V S PAULRAJ Vs. CHAIRMAN CENTRAL BOARD OF TRUSTEES	July 18, 2008
V S PAULRAJ Vs. CHAIRMAN	September 30, 2008
V S SENTHIL KUMAR Vs. STATE OF TAMIL NADU	October 14, 2008
V S SIVAKUMAR Vs. STATE OF TAMIL NADU	March 19, 2008
V S SUBRAMANIAM ALIAS SENTHIL Vs. S PUNITHA	January 29, 2008
V S T MOTORS LIMITED Vs. GOVERNMENT OF TAMIL NADU	November 28, 2008
V S VENKATACHALA GOUNDER Vs. SECRETARY GOVT OF TAMIL NADU PROHIBITION AND EXCISE II DEPT FORT ST GEORGE	February 6, 2008
V SADAGOBAN Vs. STATE OF TAMILNADU	June 13, 2008
V SAHADEVAN Vs. C AYYAKALAI	September 10, 2008
V SAMINATHAN Vs. SUPERINTENDENT OF POLICE	July 24, 2008
V SANKAR Vs. DIRECTOR GENERAL OF POLICE	September 26, 2008
V SANKAR Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE, DISTRICT CRIME BRANCH AND THE INSPECTOR OF POLICE, ALL WOMAN POLICE STATION	December 22, 2008
V SASI Vs. STATE	April 17, 2008
V SEETHA Vs. REGIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED	August 7, 2008
V SEETHARAMAN Vs. REGIONAL TRANSPORT OFFICER MADURAI	March 28, 2008
V SHANMUGAM Vs. UNION BANK OF INDIA	February 25, 2008
V SHANMUGASUNDARAM Vs. GOVERNMENT OF PONDICHERRY	April 22, 2008
V SHANMUGASUNDARAM Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	August 5, 2008
V SHIVA Vs. PANKAJ KUMAR BANSAL	February 11, 2008
V SOBANA KUMAR Vs. DISTRICT REGISTRAR REGISTRAR OF	September 25, 2008
V SRIDHAR Vs. V SRINIVASAN	December 8, 2008
V SUBRAMANIAM Vs. STATE OF TAMIL NADU	August 14, 2008
V SUBRAMANIAN Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT MADRAS	February 11, 2008
V SUBRAMANIAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION	June 25, 2008
V SULAIMAN Vs. AZEEZUR RAHMAN	March 12, 2008
V SURYAKANTHAM Vs. V ANANDAN	March 18, 2008
V SUSEELA Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	June 19, 2008
V SWAMINATHAN Vs. STATE OF TAMIL NADU	April 3, 2008
V T DURAIVEL Vs. COMMISSIONER H R AND C EBOARD	September 1, 2008
V THANIKACHALAM Vs. D BALAKRISHNAN	November 12, 2008
V THIAGARAJAN Vs. DISTRICT REVENUE OFFICER	September 19, 2008
V THIAGARAJAN Vs. STATE	January 28, 2008
V THILLARAJAN Vs. STATE OF TAMIL NADU	June 25, 2008
V UMADEVI Vs. DIRECTOR PUBLIC HEALTH	July 1, 2008
V UMAPATHY Vs. STATE OF TAMIL NADU	September 11, 2008
V V S DWARAKANATH Vs. ANNA UNIVERSITY	September 30, 2008
V V V AND SONS EDIBLE OILS LIMITED Vs. STATE OF TAMIL NADU; COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT; DISTRICT COLLECTOR AND THE DISTRICT SUPPLY AND CONSUMER PROTECTION OFFICER	December 18, 2008
V VALLI Vs. STATE	June 19, 2008
V VALLINAYAGAM Vs. STATE OF TAMIL NADU	June 27, 2008
V VEERANAN AMBALAM Vs. PERIAKARUPPAN alias JAYAVELU &	November 11, 2008
V VEERASAMY Vs. GOVERNMENT OF TAMIL NADU	August 25, 2008
V VENKATASUBRAMANIAN Vs. STATE	July 23, 2008
V VIJAYAKRISHNAN Vs. STATION DIRECTOR	December 16, 2008
V VINNER APPAJI Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY MAIDAN GARNI NEW DELHI	September 12, 2008
V VISWANATHAN Vs. CHIEF SECRETARY TO GOVERNMENT	June 20, 2008
V VISWANATHAN Vs. TAMILNADU CIVIL SUPPLIES CORPORATION LTD	November 3, 2008
V. GANESH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 28, 2008
V. MANI Vs. T. GANESAN	December 16, 2008
V.A. RAJESWARI Vs. R.M. MANIKAVASAGAM	January 28, 2008
V.L. PERSONAL CARE (P) LTD. Vs. STATE OF TAMIL NADU	December 17, 2008
VAAS EXPORTS Vs. DIRECTOR GENERAL OF FOREIGN TRADE	July 17, 2008
VADAMALAI Vs. STATE	March 7, 2008
VADIVEL Vs. STATE OF TAMILNADU	January 25, 2008
VADIVEL Vs. THAIYAMMAL	September 29, 2008
VAIRAM MATRICULATION HIGHER SECONDARY SCHOOL Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD	October 20, 2008
VAISHNAVA SRI PADAM Vs. M S RAJAGOPALAN	November 12, 2008
VAITHI ALIAS VAITHIYALINGHAM Vs. STATE	October 31, 2008
VAIYAPURI P Vs. EXECUITIVE DIRECTOR REVIEWING AUTHORITY INDIAN BANK	June 16, 2008
VALARMATHI Vs. STATE	June 25, 2008
VALIVALAM DESIGAR POLYTECHNIC Vs. STATE OF TAMIL NADU	August 25, 2008
VALLI Vs. SIDHAN	February 29, 2008
VALLIAMMAL Vs. M BALARAMAN	April 23, 2008
VALLIAMMAL Vs. MUNIYAPPAN	August 6, 2008
VALLIAMMAL Vs. THANGAMUTHU	October 23, 2008
VALLIYAMMAL Vs. SASIKUMAR	February 19, 2008
VANAJA Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD	December 2, 2008
VANNIMUTHU GOUNDER Vs. P PALANISAMY	September 18, 2008
VARADAN ALIAS VARADARAJULU Vs. DISTRICT COLLECTOR AND THE DISTRICT MAGISTRATE KANCHEEPURAM	September 17, 2008
VARADARAJAN Vs. S RAMASAMY GOUNDER	September 29, 2008
VARADHALAKSHMI MILLS LTD Vs. COMMISSIONER OF C EX , MADURAI	October 31, 2008
VARADHARAJAN Vs. KASTHURI KRISHNAN	April 30, 2008
VARASIDHI VINAYAGAR SATH SANGAM Vs. COMMISSIONER H R AND C E DEPARTMENT	July 21, 2008
VARUNI BIOMASS ENERGY PRODUCTS PRIVATE LTD. REPRESENTED BY ITS DIRECTOR, K.K. SURENDRANATH AND K.K. DINAKARAN Vs. THE DISTRICT COLLECTOR AND ORS.	September 17, 2008
VASANTHA Vs. STATE OF TAMIL NADU	June 17, 2008
VASANTHA Vs. RANGANATHAN	January 7, 2008
VASANTHA AMMAL Vs. BABU CHETTIAR	October 7, 2008
VASANTHA AND ORS Vs. SPECIAL DEPUTY COLLECTOR (STAMPS) DISTRICT COLLECTOR OFFICER COMPLEX; SUB-REGISTRAR-I AND THE THASILDHAR	September 17, 2008
VASANTHA MILLS LIMITED Vs. STATE OF TAMIL NADU	August 1, 2008
VASANTHAKUMAR Vs. STATE	June 20, 2008
VASANTHI Vs. DISTRICT COLLECTOR	February 8, 2008
VASANTHI THIAGARAJAN PRINCIPAL Vs. R NAGESWARAN	July 15, 2008
VASIM TANNING COMPANY Vs. STATE OF TAMIL NADU	September 30, 2008
VEERAMMAL Vs. CHIEF ENGINEER PERSONNEL TAMILNADU ELECTRICITY BOARD 800	July 2, 2008
VEERAMUTHU Vs. SHANMUGA SUNDARAM	March 5, 2008
VEERAN Vs. VEERAVARMALLE	April 25, 2008
VEERAN Vs. VEERAVARMALLE	October 24, 2008
VEERAPATHIRA PILLAI AND IRULAPPA PILLAI Vs. VELUCHAMY	November 24, 2008
VEERASEKARAN Vs. DEVARASU	July 9, 2008
VELACHERY VIJAY NAGAR WELFARE ASSOCIATION Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	June 10, 2008
VELAYUTHAM Vs. K THANGAVELU	April 29, 2008
VELLACHI AMMAL Vs. SUPERINTENDING ENGINEER SOUTH ARCOT DIVISION NORTH OFFICE OF THE SUPERINTENDING ENGINEER T N E B VILLUPURAM	January 24, 2008
VELLORE DISTRICT CENTRAL CO OPERATIVE BANK EMPLOYEES UNION Vs. REGISTRAR OF CO OPERATIVE SOCIETIES CHENNAI	September 29, 2008
VELLORE DISTRICT CENTRAL CO OPERATIVE BANK EMPLOYEES UNION Vs. REGISTRAR OF CO OPERATIVE SOCIETIES CHENNAI	September 23, 2008
VELMURUGAN Vs. STATE	June 19, 2008
VELMURUGAN Vs. JOSEPH	November 27, 2008
VELMURUGAN SMALL FARMERS Vs. CHAIRMAN	May 13, 2008
VELRAJ Vs. MUTHIAH	March 3, 2008
VELRAJ Vs. STATE	April 16, 2008
VELU Vs. STATE	April 6, 2008
VELU ACHARI Vs. SPECIAL COMMISSIONER-CUM-COMMISSIONER; ASSISTANT COMMISSIONER; JOINT COMMISSIONER, P V THIAGARAJA ACHARI	October 23, 2008
VELU ALIAS RAVICHANDRAN Vs. INSPECTOR OF POLICE	July 17, 2008
VELU ALIAS VELUSAMY Vs. STATE	March 11, 2008
VELU ALIAS VELUTHEVAR Vs. STATE	June 18, 2008
VELU AND OTHERS Vs. THE STATE REP. BY INSPECTOR OF POLICE	January 30, 2008
VELU THEVAR Vs. SUBBIAH PANDIYAN	April 25, 2008
VELUCHAMY Vs. THULASIAMMAL	March 14, 2008
VELUKKAN Vs. STATE OF TAMIL NADU	January 29, 2008
VELUMANI Vs. N GUNASEKARAN	December 2, 2008
VEMBAIYAN Vs. SAKTHIVEL	December 23, 2008
VENGEESWARAR DEVASTHANAM Vs. COLLECTOR OF MADRAS	September 30, 2008
VENKADACHALAM Vs. MICHEL	December 16, 2008
VENKAMMAL Vs. SPECIAL TAHSILDAR A D W	January 30, 2008
VENKATACHALA NAIDU Vs. REVENUE DIVISIONAL OFFICER	April 1, 2008
VENKATACHALAM Vs. RAJAMMAL	August 28, 2008
VENKATACHELA FLAT OWNERS ASSOCIATION Vs. T SHANMUGA PRIYA	September 2, 2008
VENKATAMMAL Vs. DISTRICT COLLECTOR AND DISTRICT	June 18, 2008
VENKATASUBRAMANIYAM Vs. VELUSAMI	March 7, 2008
VENKATESAN Vs. STATE	December 2, 2008
VENKATESH Vs. K SURENDRAN	March 20, 2008
VENKATESH Vs. STATE	June 11, 2008
VENKATESH BABU Vs. STATE	April 24, 2008
VENKATESWARA I T I Vs. GOVERNMENT OF TAMIL NADU; COLLECTOR, MADURAI DISTRICT	August 29, 2008
VENKATESWARA TRANSPORTS Vs. DEPUTY GENERAL MANAGER INDIAN OIL CORPORATION LIMITED	October 31, 2008
VEPPALODAI SALT CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES AND ANR.	March 12, 2008
VESTAS RRB INDIA LTD Vs. DAMMAR LINES	July 11, 2008
VGP PREM NAGAR MINVARIYA KUDI Vs. STATE OF TAMIL NADU	November 7, 2008
VICE CHANCELLOR BHARATHIAR UNIVERSITY Vs. B MARKANDAN	December 5, 2008
VICTORDOSS Vs. RADHIKA	August 28, 2008
VIERBERGEN JOHANNES MARINUS THEODORUS FRANCISCUS Vs. CHIEF IMMIGRATION OFFICER BUREAU OF IMMIGRATION	November 13, 2008
VIJAY AUTO AGENCY Vs. SENTHIL ARUMUGAM	January 2, 2008
VIJAYA Vs. STATE	July 29, 2008
VIJAYA Vs. SARASWATHI	February 1, 2008
VIJAYA Vs. SARASWATHI	February 15, 2008
VIJAYA GURUSAMY Vs. STATE	April 30, 2008
VIJAYA KAMALRAJ Vs. STATE	February 4, 2008
VIJAYA MANI ALIAS MANIKANDAN Vs. STATE OF TAMIL NADU	September 22, 2008
VIJAYAKUMAR Vs. VENKATAPATHY	February 7, 2008
VIJAYAKUMAR Vs. DISTRICT COLLECTOR; SUPERINTENDENT OF POLICE	December 19, 2008
VIJAYAKUMAR AND CO JUTE PRIVATE LIMITED Vs. TAMIL NADU CO-OPERATIVE SUGAR FEDERATION LIMITED	July 29, 2008
VIJAYAKUMAR RAU Vs. B MANOHAR RAMA RAU	September 30, 2008
VIJAYAN Vs. STATE THROUGH INSPECTOR OF POLICE	July 17, 2008
VIJI ALIAS VIJAYAKUMAR Vs. STATE	September 26, 2008
VIJI ALIAS VIJAYARAJA Vs. STATE	November 6, 2008
VIJRAN HOTELS AND ESTATES P. LTD. Vs. STATE	August 8, 2008
VIKRAM SAT VISION Vs. STATE OF TAMILNADU	November 10, 2008
VILLUPURAM DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. R SANTHANAM	August 19, 2008
VINAYAGA ENGINEERING WORKS Vs. STATE OF TAMILNADU	September 24, 2008
VINAYAKA SPINNING MILLS Vs. MINOR SATHIYA	January 2, 2008
VINOJ P SELVAM Vs. AMBEDKAR LAW UNIVERSITY	September 6, 2008
VINOLIA RICHARD Vs. STATE OF TAMIL NADU	June 13, 2008
VISALAKSHI Vs. OFFICIAL LIQUIDATOR	January 22, 2008
VISVESWARAYYA IRON AND STEEL LTD Vs. BHORUKA STEEL LTD	July 9, 2008
VISWANATHAN Vs. STATE	November 10, 2008
VIVEKANANDA COLLEGE Vs. N BASKARAN	April 22, 2008
VIVEKANANDHA EDUCATIONAL SOCIETY Vs. PONDICHERRY UNIVERSITY	September 6, 2008
VNK TEXTILE AND PAPER MILLS P LTD Vs. AUTHORIZED OFFICER INDIAN	August 27, 2008
VORION CHEMICALS AND DISTILLERIES LTD Vs. GOVERNMENT OF TAMIL NADU	October 14, 2008
VRIDAMBAL Vs. ANJALAI	March 17, 2008
W APOLLOS DAVID Vs. P SIVAKUMAR	October 14, 2008
W EMYMMAL LALITHA Vs. CHIEF EDUCATIONAL OFFICER	August 20, 2008
W PANCHATCHARAM Vs. STATE OF TAMIL NADU	December 15, 2008
W RUBEN FRANKLIN Vs. R PALANISAMY	April 29, 2008
W RUBEN FRANKLIN Vs. GOVERNMENT OF TAMILNADU	June 9, 2008
W S SEETHARAM Vs. V K JOHN	September 30, 2008
WESCARE I LIMITED Vs. SUBUTHI FINANCE LIMITED	August 1, 2008
WEST TOP INVESTMENTS INDIA PVT LTD Vs. R SARASWATHI	July 17, 2008
WESTERN TRANSPORT AGENCY HAVING ITS REGD OFFICE Vs. REGIONAL DIRECTOR ESI CORPORATION	July 24, 2008
WINDFARMS OFF SITE SAFETY ASSOCIATION Vs. TAMIL NADU ELECTRICITY BOARD	August 8, 2008
WINDOR FOODS PVT LTD Vs. LUNKAR ENTERPRISES	August 6, 2008
WIPRO LIMITED Vs. OUSHADHA CHANDRIKA AYURVEDIC INDIA PVT LTD	February 29, 2008
WOODLANDS HOTEL Vs. STATE OF TAMIL NADU	April 22, 2008
WORKMEN OF JOTHI ENGINEERING WORKS Vs. STATE OF TAMIL NADU	February 29, 2008
WORKMEN OF KONGURAR TEXTILE MILLS LTD Vs. MANAGEMENT OF KONGURAR TEXTILE MILLS LTD	November 26, 2008
WORLD WIDE BRANDS INC 1209 ORANGE STREET WILMINGTON DELAWARE USA Vs. DAYAVANTI JHAMNADAS HINDUJA	December 10, 2008
XAVIER DHANARAJ Vs. SECRETARY TO GOVERNMENT PUBLIC	January 3, 2008
Y MOHAMED ALI Vs. STATE OF TAMIL NADU	February 28, 2008
Y MOHAMED ALI Vs. STATE OF TAMIL NADU	February 27, 2008
Y N ENTERPRISES Vs. COMMERCIAL TAX OFFICER	August 25, 2008
Y SAMUVEL Vs. GOVERNMENT OF TAMILNADU	September 25, 2008
Y SARASWATHY Vs. COLLECTOR VELLORE DISTRICT AT VELLORE	April 9, 2008
Y VENKATESAN Vs. ALANDUR MUNICIPALITY	January 24, 2008
YADAVA COLLEGE , C NARAYANAN Vs. STATE OF TAMIL NADU; MEMBER SECRETARY	September 5, 2008
YAMUNA RANI Vs. THANGA RAJ AND ASSISTANT ELEMENTARY OFFICER	December 16, 2008
YASHWITHA CONSTRUCTIONS P LTD Vs. SRINIVAS BOMMIDALA MANAGING DIRECTOR	July 10, 2008
YEHUDA SILBERBERG LTD. Vs. PREMIER POLYWEAVES P. LTD.	August 27, 2008
YESHPAL Vs. VIJAYAKUMAR	March 3, 2008
ZAHIDUNNISA Vs. C A SATTAR	April 10, 2008
ZAKIR ALI KHAN Vs. STATE OF TAMIL NADU	July 9, 2008
ZARA SUKUMARAN Vs. UNION OF INDIA	February 16, 2008

Year 2008 of HIGH COURT OF MADRAS

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