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7TH CHANNEL COMMUNICATIONS Vs. ROJA COMBINES
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July 13, 2007 |
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A 1389 SRIVILLIPUTTUR CO OPERATIVE STORES LTD Vs. V P PERIASWAMY
|
August 30, 2007 |
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A A 208 ELUGAMVALASU PRIMARY AGRICULTURAL CO OPERATIVE BANK Vs. PRESIDING OFFICERLABOUR COURT SALEM
|
November 13, 2007 |
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A AMARESAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
|
December 19, 2007 |
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A ANAND Vs. PADMAVATHY GOVINDAN
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December 18, 2007 |
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A ANAND Vs. SECRETARY TO GOVERNMENT
|
October 9, 2007 |
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A ANANDAN Vs. CHAIRMAN FOOD CORPORATION OF INDIA
|
September 4, 2007 |
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A ANANDHKUMAR Vs. K C ANNAMALAI GOUNDER
|
December 20, 2007 |
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A ANBURAJ Vs. STATE OF TAMIL NADU
|
December 4, 2007 |
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A ANTHONIDOSS Vs. MANAGEMENT OF RANI MANGAMMAL TRANSPORT CORPORATION
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July 6, 2007 |
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A APPASAMY TRUSTEE VALLIVALAM DESIKAR EDUCATIONAL TRUST PANNAI ILLAM NAGAPATTINAM DISTRICT Vs. DISTRICT REGISTRAR NAGAPATTINAM
|
September 19, 2007 |
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A ARASU Vs. GOVT OF TAMILNADU
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January 1, 2007 |
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A ARASU Vs. GOVT OF TAMILNADU
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January 29, 2007 |
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A AROCKIASAMY Vs. MANAGEMENT NIRMALA HR SEC SCHOOL KOLATHUR SALEM
|
September 14, 2007 |
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A AROKIASAMY Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
|
January 29, 2007 |
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A ARTHANERI Vs. S SESHAGIRI RAO
|
March 5, 2007 |
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A ARUNACHALAM NADAR Vs. A RAMACHANDRA NADAR
|
October 26, 2007 |
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A ASOKAN Vs. KUDHIRAICHANDAL PRIMARY AGRICULTURAL CO OP BANK LTD
|
March 22, 2007 |
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A ASOKAN Vs. II 558 KUDHIRAICHANDAL PRIMARY AGRICULTURAL CO OP BANK LTD
|
March 23, 2007 |
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A ASOKAN Vs. GOVERNMENT OF TAMIL NADU
|
November 21, 2007 |
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A B M RAJA SAH Vs. B M S SRINIVASA SAH
|
July 2, 2007 |
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A B SHANTHI ALIAS VENNIRADAI NIRMALA Vs. ASST DIRECTOR OF INSPECTION INVESTIGATION O/O THE DEPUTY DIRECTOR OF INVESTIGATION INCOME TAX OFFICE NUNGAMBAKKAM HIGH ROAD CHENNAI 34
|
June 5, 2007 |
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A BANUMATHI SECONDARY GRADE ASSISTANT MUNICIPAL MIDDLE SCHOOL VIRUDHACHALAM Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI
|
September 18, 2007 |
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A BHASKAR Vs. GOVERNMENT OF TAMIL NADU
|
November 28, 2007 |
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A BOMMUSAMY Vs. GOVERNMENT OF TAMIL NADU
|
February 16, 2007 |
|
A BOOMINATHAN Vs. REGULATED MARKETING COMMITTEE REP BY
|
June 15, 2007 |
|
A C BHARATHI Vs. COMMISSIONER OF POLICE
|
August 28, 2007 |
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A C G VENANCIOUS Vs. JAGAJOTHI
|
March 7, 2007 |
|
A C SUBBA REDDY Vs. JAWAHAR INTERNATIONAL TRADING CORPORATION COMPANY
|
April 4, 2007 |
|
A CELEENA Vs. DIRECTOR TEACHER TRAINING CENTRE
|
November 13, 2007 |
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A CHAIRMEN Vs. A THIRUMENI
|
August 31, 2007 |
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A CHANDRA BOSE Vs. EXECUTIVE ENGINEE DISTRIBUTION
|
December 7, 2007 |
|
A CHANDRA BOSE Vs. EXECUTIVE ENGINEER DISTRIBUTION TAMILNADU ELECTRICITY BOARD KALLIDAIKURICHI
|
December 7, 2007 |
|
A CHARLES HEPZY ROY Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
|
February 5, 2007 |
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A CHINNAIYA Vs. AMIRTHAM
|
March 22, 2007 |
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A CHINNARAJ Vs. SAROJA AMMAL
|
September 21, 2007 |
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A CHINNASAMY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY TRICHY
|
July 26, 2007 |
|
A CHINNASAMY Vs. KARUPPUSAMY
|
July 4, 2007 |
|
A CHINNASAMY Vs. JOINT DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES AND FAMILY WELFARE
|
October 22, 2007 |
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A D C GURUSAMY Vs. UNION OF INDIA
|
September 26, 2007 |
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A D R PLASTICS MADURAI Vs. COMMERCIAL TAX OFFICER TIRUPPARANKUNDRAM ASSESSMENT CIRCLE MADURAI
|
February 23, 2007 |
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A DEYADOSS Vs. STATE
|
June 20, 2007 |
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A DHAKSHNAMOORTHY Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 13, 2007 |
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A DHANDAPANI Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD
|
December 11, 2007 |
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A E ZAFFRULLAKHAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES
|
January 29, 2007 |
|
A ELANGOBALAN Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA
|
July 16, 2007 |
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A FATHUMUTHU Vs. DISTRICT REVENUE OFFICER DINDIGUL DINDIGUL DISTRICT
|
November 23, 2007 |
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A FATIMA Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT CHENNAI
|
February 27, 2007 |
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A FRANCIS WALTER Vs. CHAIRMAN TAMILNADU SLUM CLEARANCE BOARD
|
January 29, 2007 |
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A G GRANITES Vs. STATE OF TAMIL NADU
|
August 18, 2007 |
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A G LINGAIAH CHETTIAR Vs. BHASKARAN
|
February 20, 2007 |
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A GANESAN Vs. S MAHALINGAM
|
April 27, 2007 |
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A GOVINDARAJAN Vs. INSPECTOR GENERAL OF POLICE
|
February 19, 2007 |
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A GOWRI Vs. DISTRICT COLLECTOR
|
January 9, 2007 |
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A HAJI MOHAMMED Vs. M VEERATTESWARAN
|
December 10, 2007 |
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A ISMAIL KHAN Vs. LALITHA DEVI
|
June 26, 2007 |
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A J BASKARAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
March 27, 2007 |
|
A J KAVITHA Vs. ATHMANADHAN
|
November 5, 2007 |
|
A J M INNOCENTIA Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
October 1, 2007 |
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A JAGANATHAN Vs. S KALYANI
|
August 10, 2007 |
|
A JEBA SINGH PRASAD Vs. GENERAL MANAGER SOUTHERN RAILWAY
|
August 14, 2007 |
|
A JENASENAN Vs. STATE OF TAMIL NADU
|
March 1, 2007 |
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A JEROME Vs. M J NOOR MOHAMMED
|
August 6, 2007 |
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A JOTHILAKSHMI AND R ARUMUGAPANDIARAJAN Vs. R NAGARAJAN AND N BHAGYALAKSHMI
|
November 20, 2007 |
|
A K GANESAN Vs. STATE OF TAMIL NADU
|
November 29, 2007 |
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A K GNANASANKAR Vs. JOINT II SUB REGISTRAR
|
March 23, 2007 |
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A K GOPAL Vs. STATE OF TAMIL NADU
|
February 5, 2007 |
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A K KHALIFULLA Vs. S A GULAM RASOOL
|
October 17, 2007 |
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A K PANNEERSELVAM Vs. SUPERINTENDENT OF POLICE
|
September 5, 2007 |
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A K PARVATHAMBAL Vs. DY COMMISSIONER H R AND C E
|
November 20, 2007 |
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A KADIRVELU Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
|
October 31, 2007 |
|
A KALABAI Vs. P PATTAMMAL
|
February 8, 2007 |
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A KALYANI AMMAL (DIED) AND ORS Vs. STATE OF TAMIL NADU; ASSISTANT COMMISSIONER, COMMERCIAL TAXES
|
June 25, 2007 |
|
A KANNAN Vs. STATE
|
June 21, 2007 |
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A KARUPPAIAH Vs. DIRECTOR GENERAL GOVERNMENT OF INDIA MINISTRY OF DEFENCE ORDINANCE FACTORY BOARD
|
September 25, 2007 |
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A KARUPPUSAMY Vs. SUPERINTENDENT OF POLICE SUPERINTENDENT OFFICE COMPOUND ERODE
|
September 14, 2007 |
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A KASI Vs. ASSISTANT COMMISSIONER URBAN LAND TAX TIRUNELVELI
|
March 28, 2007 |
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A KHADER BASHA Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
January 4, 2007 |
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A KOIL RAJ Vs. GOVERNMENT OF TAMIL NADU
|
March 28, 2007 |
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A KRISHNAKUMAR AND S RUDIRAMURTHY Vs. ALL INDIA BOARD OF TECHNICAL STUDIES IN ARCHITECTURE AND REGIONAL PLANNING
|
February 15, 2007 |
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A KRISHNAN PRESIDENT Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT FORT ST GEORGE MADRAS
|
July 18, 2007 |
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A KULANDAI THERAS Vs. DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER; TAHSILDAR
|
December 14, 2007 |
|
A L LAKSHMANAN Vs. K N PALANISAMY
|
June 26, 2007 |
|
A M RATHNAM Vs. DEPUTY COMMISSIONER OF INCOME TAX CITY CIRCLE V INV 2 MADRAS
|
January 3, 2007 |
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A MAHABOOB JAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD
|
December 11, 2007 |
|
A MAHALINGAM Vs. SUPERINTENDENT OF POLICE
|
October 12, 2007 |
|
A MANOHARAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
March 27, 2007 |
|
A MOHAMMED ALI Vs. EASTHER
|
April 27, 2007 |
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A MOHAMMED NASSAR Vs. COMMISSIONER CORPORATION OF CHENNAI
|
January 2, 2007 |
|
A MOORTHY Vs. WILD LIFE WARDEN INDIRA GANDHI WILDLIFE SANCTUARY POLLACHI
|
April 25, 2007 |
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A MUNUSAMY Vs. UNITED INDIA INSURANCE CO & ANR
|
June 19, 2007 |
|
A MURALI Vs. DEPUTY INSPECTOR GENERAL OF POLICE VILLUPURAM RANGE VILLUPURAM
|
November 27, 2007 |
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A MURUGAN Vs. STATE
|
September 11, 2007 |
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A MURUGESAN Vs. STATE OF TAMIL NADU
|
April 23, 2007 |
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A MURUGESAPANDI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
June 19, 2007 |
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A MUTHU Vs. STATE OF TAMIL NADU
|
October 31, 2007 |
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A MUTHULAKSHMI Vs. INSPECTOR NORTH POLICE STATION
|
March 1, 2007 |
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A N MOHAMMED IBRAHIM Vs. SHAHIDUNNISA
|
June 21, 2007 |
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A NAGARAJ Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT
|
October 3, 2007 |
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A NANJUNDAN Vs. STATE OF TAMIL NADU
|
August 31, 2007 |
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A NARAYANASAMY Vs. STATE OF TAMIL NADU
|
April 9, 2007 |
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A NATARAJAN Vs. PONNIAMMAL ALIAS PONNAMMAL
|
February 3, 2007 |
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A P NESAMANI Vs. R GOVINDASAMY
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April 24, 2007 |
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A P RAJAN Vs. EXECUTIVE OFFICER, SPECIAL GRADE TOWN PANCHAYAT,; EXECUTIVE ENGINEER, NATIONAL HIGHWAYS DEPARTMENT AND THE DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYATS
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November 19, 2007 |
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A P SHANMUGARAJ Vs. L I C HOUSING FINANCE LTD
|
September 28, 2007 |
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A PACHIAPPAN Vs. R CHINAIAN
|
April 13, 2007 |
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A PALPANDIAN Vs. CHAIRMAN CUM MANAGING DIRECTOR HTL LIMITED CHENNAI
|
July 19, 2007 |
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A PANDI Vs. STATE OF TAMILNADU
|
September 7, 2007 |
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A PANDIAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT
|
October 31, 2007 |
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A PANNEERSELVAM Vs. CORRESPONDENT C E HIGHER SECONDARY SCHOOL VANNARAPETTAI TRICHY
|
March 26, 2007 |
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A PAUL NADAR Vs. SUBBIAH PILLAI
|
November 12, 2007 |
|
A PERUMAL RAJ Vs. B RAJENDRAN
|
April 10, 2007 |
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A PERUMALSAMY Vs. COMMISSIONER OF SUGAR 690 ANNA SALAI CHENNAI
|
September 24, 2007 |
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A PHIMUTHU Vs. CHIEF EXECUTIVE OFFICER TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD
|
September 4, 2007 |
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A PONNAMBALAM Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
August 24, 2007 |
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A PONNUSAMY Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
December 10, 2007 |
|
A R COMPLEX NO 69 ARCOT ROAD VALASARAVAKKAM CHENNAI Vs. INCOME TAX OFFICER WARD III 1 CHENNAI
|
June 12, 2007 |
|
A R M NIZMATHUALLAH Vs. VADUGANATHAN
|
August 9, 2007 |
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A RADHAKRISHNAN Vs. STATE OF TAMILNADU
|
December 6, 2007 |
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A RAJASINGH Vs. FOOD INSPECTOR
|
November 23, 2007 |
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A RAJENDRAN Vs. M RAJAGOPALAN
|
November 1, 2007 |
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A RAJESWARI Vs. N RAMESH
|
July 24, 2007 |
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A RAMAKRISHNAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES KILPAUK
|
January 19, 2007 |
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A RAMAN Vs. STATE OF TAMIL NADU
|
April 27, 2007 |
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A RAMASAMY Vs. DISTRICT REVENUE OFFICER STAMPS
|
March 24, 2007 |
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A RATHINASAMY Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
|
December 20, 2007 |
|
A RAVIKUMAR Vs. COMMISSIONER PROHIBITION AND EXCISE DEPARTMENT
|
October 31, 2007 |
|
A S ANBALAGAN Vs. M KRISHNAMURTHY
|
January 20, 2007 |
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A S KRISHNAN Vs. N S VENKATARAMA PILLAI
|
March 24, 2007 |
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A S MURUGAN Vs. NEELAVATHI
|
January 1, 2007 |
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A S PILLAI Vs. UNION OF INDIA
|
November 26, 2007 |
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A S RAJAVEL Vs. DEPUTY COMMERCIAL TAX OFFICER
|
August 21, 2007 |
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A S RAMAN Vs. U R ANANTHAKRISHNAN
|
January 18, 2007 |
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A S VENKATARAMANUJAM CHETTIAR CHENNAI Vs. EXECUTIVE OFFICER SRI ARULMIGU VENKATESA PERUMAL TEMPLE METTUPALAYAM CHENNAI
|
November 28, 2007 |
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A SAMIAPPAN Vs. DISTRICT REGISTRAR OFFICE OF THE REGISTRAR OF SOCIETIES CHAMIERS ROAD CHENNAI
|
June 7, 2007 |
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A SAMIKANNU Vs. SUPERINTENDENT OF POLICE
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September 11, 2007 |
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A SARAVANAN Vs. EXECUTIVE ENGINEER CUM ADMINISTRATIVE OFFICER
|
October 11, 2007 |
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A SATHAR Vs. KUMARASWAMY MUDALIAR
|
February 26, 2007 |
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A SATHYANARAYANAN Vs. V N RAGHUPATHI
|
January 2, 2007 |
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A SEKAR Vs. V VIJAY KAMALRAJ
|
April 18, 2007 |
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A SEKAR Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPN SALEM DIVISION LTD
|
April 18, 2007 |
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A SELVARAJ Vs. DEPUTY COMMANDANT ADMINISTRATION CENTRAL INDUSTRIAL SECURITY FORCE
|
March 26, 2007 |
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A SENTHIL KUMAR Vs. DIRECTOR TASMAC LIMITED CHENNAI
|
April 3, 2007 |
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A SENTHILNATHAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES/SPECIAL OFFICER TRIPLICANE URBAN CO OPERATIVE SOCIETY LTD
|
July 20, 2007 |
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A SHAHUL HAMEED Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION EZHILAGAM
|
April 20, 2007 |
|
A SHANKAR SURESH Vs. REVENUE DIVISIONAL OFFICER MADURAI
|
September 6, 2007 |
|
A SHANMUGAM Vs. P R LAKSHMANAN
|
July 17, 2007 |
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A SHANMUGAM Vs. COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT CHEPAUK CHENNAI
|
June 27, 2007 |
|
A SHANMUGAM Vs. DISTRICT COLLECTOR
|
March 6, 2007 |
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A SHANMUGASUNDARAM Vs. MANAGEMENT OF DINAKARAN
|
December 7, 2007 |
|
A SIRILIVEL Vs. INSPECTOR GENERAL OF POLICE
|
December 5, 2007 |
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A SOOSAI MARY Vs. SUPERINTENDING ENGINEER PUBLIC WORKS
|
February 8, 2007 |
|
A STEPHEN Vs. FOREST GUARD
|
October 17, 2007 |
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A SUBRAMANI Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION I LTD
|
August 9, 2007 |
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A SUDHAKAR Vs. TAMIL NADU ELECTRICITY BOARD
|
February 5, 2007 |
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A SUJATHA Vs. SECRETARY / CORRESPONDENT, JOSEPH CHELLAMUTHU TEACHER TRAINING INSTITUTE
|
November 19, 2007 |
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A SWAMINATHAN Vs. DISTRICT COLLECTOR
|
December 14, 2007 |
|
A SYED AHAMED Vs. SUPERINTENDENT OF POLICE
|
July 21, 2007 |
|
A TAMILARASI Vs. DISTRICT COLLECTOR TUTICORIN
|
October 10, 2007 |
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A THANGARAJ Vs. PRESIDING OFFICER LABOUR COURT
|
August 30, 2007 |
|
A THANGAVELU Vs. A RAMASAMY
|
January 4, 2007 |
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A TOWLAT NISHA Vs. STATE OF TAMIL NADU
|
August 8, 2007 |
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A USHA RANI Vs. P DHARMALINGAM
|
December 20, 2007 |
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A V A S C VENKU SHA Vs. SANTHA SAREES
|
September 20, 2007 |
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A V GOPALAKRISHNAN Vs. O L V R PARAMANANDAM
|
April 12, 2007 |
|
A V PASUPATHY Vs. S DAMODARAN
|
January 12, 2007 |
|
A V ROJER Vs. J JANET SUDHA
|
April 12, 2007 |
|
A VALLIAMMAL Vs. URBAN LAND TAX APPELLATE TRIBUNAL PRINCIPAL SUB JUDGE TIRUCHIRAPALLI
|
July 5, 2007 |
|
A VASIM Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD
|
December 11, 2007 |
|
A VELU Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
December 6, 2007 |
|
A VENKATESAN Vs. SUPERINTENDING ENGINEER TAMILNADU ELECTRICITY BOARD UDAYAPATTI SALEM
|
December 6, 2007 |
|
A VENKIDUSAMY DIED Vs. BALUSWAMY CHETTIAR POTHU
|
July 11, 2007 |
|
A VIMALA AND S EASWARI Vs. GOVERNMENT OF TAMILNADU
|
December 4, 2007 |
|
A VISWANATHAN Vs. STATE
|
June 5, 2007 |
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A YESODA Vs. COLLECTOR THIRUVANNAMALAI SAMBUVARAYAR DISTRICT THIRUVANNAMALAI
|
April 9, 2007 |
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A YOUSUF KHAN Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION KOTHAWALCHAVADI POLICE STATION CHENNAI
|
April 9, 2007 |
|
A. RAMA GOUD Vs. LAKSHMI GENERAL FINANCE LIMITED NO. 47, WHITES ROAD, CHENNAI
|
August 13, 2007 |
|
A.L. LAKSHMANAN Vs. K.N. PALANISAMY
|
June 20, 2007 |
|
AAKASH ANUGRAHA RESIDENTS ASSOCIATION Vs. JOINT CHIEF CONTROLLER OF EXPLOSIVES PETROLEUM AND EXPLOSIVES SAFETY ORGANISATION FORMERLY DEPARTMENT OF EXPLOSIVES
|
January 2, 2007 |
|
AARI GOWDER Vs. STATE
|
November 2, 2007 |
|
AARTHI J RAM Vs. V K BALASUNDARAM
|
February 21, 2007 |
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ABAN CONSTRUCTIONS P LTD Vs. ITD CEMENTATION INDIA LIMITED
|
October 3, 2007 |
|
ABAN OFFSHORE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
December 19, 2007 |
|
ABCOY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 12, 2007 |
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ABDUL AZEEZ SONS AND COMPANY Vs. INDIAN BANK
|
December 5, 2007 |
|
ABDUL GAFFOOR I T I Vs. GOVERNMENT OF INDIA
|
December 7, 2007 |
|
ABDUL KARIM TELGI Vs. STATE
|
September 17, 2007 |
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ABDUL MAJID Vs. THAJUL HUTHA
|
February 26, 2007 |
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ABDUL PAAZID Vs. N S MOHAMED IQBAL
|
January 5, 2007 |
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ABDUL RAHMAN Vs. COMMISSIONER OF POLICE
|
August 22, 2007 |
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ABDUL RAHMAN Vs. STATE OF TAMILNADU
|
August 22, 2007 |
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ABDUL ROWTHER Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY MADURAI
|
July 17, 2007 |
|
ABDUL SATHAR Vs. THIRUVALLUVAR TRANSPORT CORPORATION LTD
|
August 27, 2007 |
|
ABIL ALIAS ELLAPPAN Vs. STATE OF TAMIL NADU
|
December 11, 2007 |
|
ABIMANNAN Vs. STATE
|
July 18, 2007 |
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ABINAVA DHARMA SIVACHARIAR SIDARKALANA AIYRA VAISYA BERI CHETTY SANGAM Vs. COMMISSIONER HR AND CE ADMINISTRATIVE DEPARTMENT
|
October 12, 2007 |
|
ABIRAMI Vs. STATE OF TAMIL NADU
|
July 18, 2007 |
|
ABUTHAHIR ALIAS ABU Vs. STATE OF TAMIL NADU
|
November 20, 2007 |
|
ACCIDENT VICTIMS ASSOCIATION REGD Vs. STATE OF TAMIL NADU
|
September 13, 2007 |
|
ACCIDENT VICTIMS ASSOCIATION REGD Vs. STATE OF TAMIL NADU
|
December 20, 2007 |
|
AD ADD REP. BY ITS PROPRIETOR, R. MURALI Vs. THE ADDITIONAL APPELLATE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND THE COMMERCIAL TAX OFFICER (FAC)
|
September 4, 2007 |
|
ADAIKKAMAI Vs. K A R LEATHERS PRIVATE LIMITED
|
July 9, 2007 |
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ADAIR DUTT AND CO INDIA PVT LTD Vs. ESTATE OFFICER AND CHIEF COMMISSIONER OF INCOME TAX CHENNAI II NO 121 UTHAMAR MAHATMA GANDHI ROAD NUNGAMBAKKAM CHENNAI 600 034
|
June 15, 2007 |
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ADDITIONAL DIRECTOR GENERAL OF POLICE, COMMISSIONER OF POLICE, CITY POLICE OFFICE, EGMORE, CHENNAI Vs. P M V DURAI
|
January 18, 2007 |
|
ADGRO ADVERTISING Vs. DISTRICT COLLECTOR
|
January 18, 2007 |
|
ADHAVAN PROCESSORS PRIVATE LTD Vs. MANAGING DIRECTOR STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD
|
March 20, 2007 |
|
ADITANAR EDUCATIONAL INSTITUTION Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
March 12, 2007 |
|
ADITYA ENVIROTECH PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
September 6, 2007 |
|
ADUVETTI GOPAL Vs. STATE OF TAMIL NADU
|
March 8, 2007 |
|
AHMED ISMAIL Vs. STATE OF TAMILNADU
|
October 30, 2007 |
|
AIDED PRIMARY SCHOOL Vs. DISTRICT COLLECTOR
|
October 5, 2007 |
|
AJITH @ AJAMAITHEEN Vs. STATE
|
March 21, 2007 |
|
AJMALKHAN Vs. DOULATH BEGAM
|
November 28, 2007 |
|
AKKAMMAL FINANCE P LTD Vs. J CHELLIAH
|
June 11, 2007 |
|
ALA PANDITHEVAR Vs. R PARANTHAMAN
|
August 2, 2007 |
|
ALAGAMMAL Vs. STATE OF TAMIL NADU REP BY THE SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, COMMISSIONER OF MUNICIPALITIES, DIRECTOR OF LOCAL FUND AUDIT AND THE COMMISSIONER, DINDIGUL MUNICIPALITY
|
December 19, 2007 |
|
ALAGAR alias ALAGARSAMY Vs. STATE
|
February 28, 2007 |
|
ALAGU Vs. DISTRICT COLLECTOR MADURAI
|
February 7, 2007 |
|
ALAMELU AMMAL Vs. RAMANUJAM
|
January 29, 2007 |
|
ALAMELU AMMAL Vs. KUPPAN
|
June 26, 2007 |
|
ALC INDUSTRIAL TRAINING CENTRE Vs. GOVERNMENT OF INDIA MINISTRY OF LABOUR
|
November 12, 2007 |
|
ALEXANDER Vs. M BALU
|
November 1, 2007 |
|
ALEYAMMA ABRAHAM Vs. EXECUTIVE ENGINEER THIRUMANGALAM
|
November 19, 2007 |
|
ALI AKBAR Vs. GOVERNMENT OF TAMIL NADU
|
November 14, 2007 |
|
ALIFULLAH Vs. STATE OF TAMIL NADU
|
October 23, 2007 |
|
ALIFULLAH Vs. STATE OF TAMIL NADU
|
August 23, 2007 |
|
ALIMA UMMAL Vs. N MURUGESAN
|
December 4, 2007 |
|
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. STATE ELECTION COMMISSIONER
|
January 12, 2007 |
|
ALL INDIA DEFENCE HVF Vs. DIRECTOR I R ORDNANCE FACTORY BOARD
|
November 5, 2007 |
|
AMAR KUMAR MAHADEVAN Vs. KARTHIYAYINI
|
November 28, 2007 |
|
AMARAVATHI Vs. R VIJAYAKUMAR
|
February 20, 2007 |
|
AMARAVATHI ENTERPRISES Vs. KARAIKUDI CHETTINADU
|
December 20, 2007 |
|
AMARESAN AND THAIRIYALAKSHMI Vs. VAIDYANATHAN
|
March 20, 2007 |
|
AMBAL GARMENTS EXPORTS Vs. STATE OF TAMIL NADU
|
August 23, 2007 |
|
AMBAL MILLS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE
|
January 22, 2007 |
|
AMBAR BATCHA Vs. V SAKTHIVEL
|
January 1, 2007 |
|
AMBIKA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
November 20, 2007 |
|
AMBIKA AMMAL Vs. RAMASAMY
|
August 13, 2007 |
|
AMBIKAPATHI ALIAS VINAYAGAM Vs. UNION TERRITORY OF PONDICHERRY
|
July 24, 2007 |
|
AMIRTHALINGAM Vs. STATE
|
September 17, 2007 |
|
AMIRTHAMMAL Vs. KARUNESA MUDALIAR
|
March 22, 2007 |
|
AMKA TRADING COMPANY Vs. S NANDAGOPAL
|
December 7, 2007 |
|
AMMINI GEORGE Vs. UNION OF INDIA
|
January 8, 2007 |
|
AMSAVENI Vs. T SWAMINATHAN
|
January 4, 2007 |
|
AMUDHA Vs. STATE OF TAMILNADU
|
April 11, 2007 |
|
AMUDHA RANI Vs. K VEERARAGHAVAN ALIAS K V RAGHAVAN
|
October 12, 2007 |
|
AMUTHA BEELLARMINE CORERA Vs. ELSIE VILLAVARAYER
|
April 3, 2007 |
|
AMUTHA METALS Vs. COMMERCIAL TAX OFFICER
|
March 2, 2007 |
|
AMUTHAVALLI Vs. STATE OF TAMIL NADU
|
October 3, 2007 |
|
ANANDA KATHIRONE Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
August 22, 2007 |
|
ANANDA KATHIRONE Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
January 10, 2007 |
|
ANANDAN Vs. SECRETARY TO GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT
|
February 28, 2007 |
|
ANANDAN Vs. STATE
|
July 6, 2007 |
|
ANANDI Vs. DHARMALINGAM
|
June 7, 2007 |
|
ANANTHAM AMMAL Vs. KAMALAMBAL EXPARTE
|
April 9, 2007 |
|
ANBU Vs. STATE
|
January 11, 2007 |
|
ANBU Vs. STATE OF TAMIL NADU
|
November 14, 2007 |
|
ANBUMATHI TRADERS Vs. STATE OF TAMIL NADU
|
February 23, 2007 |
|
ANDAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT
|
November 14, 2007 |
|
ANDALAMMAL Vs. N V MUTHUSAMI
|
February 27, 2007 |
|
ANDAVAR TRADING COMPANY Vs. V SENTHILKUMAR AND CO
|
November 21, 2007 |
|
ANDHRA PRADESH STATE TRANSPORT CORPORATION Vs. KRISHNAN DIED
|
November 26, 2007 |
|
ANDI Vs. STATE OF TAMIL NADU
|
December 7, 2007 |
|
ANDI Vs. STATE REPRESENTED BY SUB-INSPECTOR
|
December 7, 2007 |
|
ANDIYAPPAN Vs. STATE
|
June 26, 2007 |
|
ANDRITZ OY REP Vs. ENMAS ENGINEERING PVT LTD
|
June 5, 2007 |
|
ANGAMMAL Vs. C SELLAMUTHU
|
November 20, 2007 |
|
ANIL KUMAR OJHA Vs. COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI-I
|
April 6, 2007 |
|
ANITHA Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE
|
September 24, 2007 |
|
ANJALAI Vs. STATE OF TAMIL NADU
|
October 4, 2007 |
|
ANJALI Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION ERODE
|
July 20, 2007 |
|
ANJALI Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPT SECRETARIAT
|
January 22, 2007 |
|
ANJAMMAL Vs. STATE OF TAMIL NADU
|
November 12, 2007 |
|
ANJAYA Vs. L LAKSHMI
|
March 22, 2007 |
|
ANKUR PARADISE FLAT OWNERS ASSOCIATION Vs. N SAMBANDAM
|
February 1, 2007 |
|
ANKUR PARADISE FLAT OWNERS ASSOCIATION Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
February 1, 2007 |
|
ANNA MARIE PHILOMINE ALIAS JUTHITHA IGNACE Vs. UNION TERRITORY OF PONDICHERRY
|
April 10, 2007 |
|
ANNA THOZHILALAR SANGAM Vs. LABOUR OFFICER
|
January 10, 2007 |
|
ANNABELLE RAJASEHARAN Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
|
April 16, 2007 |
|
ANNADURAI Vs. STATE
|
June 27, 2007 |
|
ANNADURAI Vs. STATE
|
November 26, 2007 |
|
ANNADURAI ALIAS DURAI Vs. STATE
|
January 22, 2007 |
|
ANNAI J K K SAMPOORANI AMMAL CHARITABLE TRUST Vs. BHARATHIYAR UNIVERSITY
|
August 23, 2007 |
|
ANNAI SIVAGAMI MADHAR SANGAM Vs. GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS
|
January 2, 2007 |
|
ANNAI TEACHER TRAINING INSTITUTE RUN Vs. STATE OF TAMIL NADU
|
April 3, 2007 |
|
ANNAMALAI Vs. RAJAMBAL
|
April 19, 2007 |
|
ANNAMALAI COTTON MILLS LTD Vs. STATE OF TAMIL NADU
|
November 21, 2007 |
|
ANNAMALAYAR AGENCIES Vs. VVS AND SONS PVT LTD
|
January 5, 2007 |
|
ANNAMMAL Vs. M SANTHI
|
October 31, 2007 |
|
ANNAMUTHU alias ARULRAJ Vs. STATE
|
December 11, 2007 |
|
ANNAVI Vs. A GANESAN
|
May 16, 2007 |
|
ANSAR Vs. STATE OF TAMILNADU
|
December 6, 2007 |
|
ANSAR Vs. V C RAVI
|
March 14, 2007 |
|
ANSAR BASHA Vs. MOHAMED ABDUL RAHADIR
|
August 9, 2007 |
|
ANTHONY Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
December 4, 2007 |
|
ANTHONY AND ORS Vs. STATE OF TAMIL NADU REP BY THE INSPECTOR OF POLICE
|
December 10, 2007 |
|
ANTHONYAMMAL Vs. STATE
|
March 20, 2007 |
|
ANTI CORRUPTION MOVEMENT Vs. GOVERNMENT OF TAMIL NADU
|
October 4, 2007 |
|
ANTO MACHADO Vs. STATE OF TAMIL NADU
|
April 2, 2007 |
|
ANU GAYATHRI Vs. STATE OF TAMIL NADU
|
November 13, 2007 |
|
ANUSHA Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION OMANTHURAR GOVERNMENT ESTATE CHENNAI
|
December 20, 2007 |
|
ANUSUYA Vs. P PANDIYAN
|
February 27, 2007 |
|
APOLLO SINDHOORI CAPITAL INVESTMENTS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 20, 2007 |
|
APOLLO TYRES LTD Vs. TRANSPORT CORPORATION OF INDIA
|
June 12, 2007 |
|
APOORVAM Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT
|
October 3, 2007 |
|
APPA RAO GARDEN CO OPERATIVE HOUSING SITE SOCIETY Vs. P S PADMANABHAN DIED
|
February 8, 2007 |
|
APPAN ALIS APPUNU Vs. STATE OF TAMILNADU
|
December 4, 2007 |
|
APPARAJU Vs. NATESAN
|
February 13, 2007 |
|
APPAVOO Vs. N SHANMUGAM
|
June 29, 2007 |
|
APPAVU Vs. REVENUE DIVISIONAL OFFICER
|
November 19, 2007 |
|
APPHAS Vs. CHINNAPPA
|
January 23, 2007 |
|
APPLE HEALTH CARE SUPPLIES Vs. APPELLATE ASSISTANT COMMISSIONER
|
November 14, 2007 |
|
ARASU POKKUVARATHU THOZHILALAR SANGAM; STATE TRANSPORT EMPLOYEES UNION Vs. TAMILNADU STATE TRANSPORT CORPORATION; METROPOLITAN TRANSPORT CORPORATION LTD
|
October 23, 2007 |
|
ARAVINDA PARIMALA WORKS Vs. INCOME TAX SETTLEMENT COMMISSION
|
March 13, 2007 |
|
ARAVINDH BLUE METALS Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT COIMBATORE
|
August 30, 2007 |
|
ARCHANA BANSAL Vs. NEPC INDIA LTD
|
October 30, 2007 |
|
ARDHANARI SWAMI Vs. AYYAVOO
|
July 26, 2007 |
|
ARIFA BEGUM Vs. NOORJAHAN BEGUM
|
August 8, 2007 |
|
ARINGNAR ANNA KUDISAI NALVALVU SANGAM Vs. DISTRICT COLLECTOR KANCHIPURAM
|
November 7, 2007 |
|
ARINGNAR ANNA KUDISAI NALVALVU SANGAM Vs. EXECUTIVE OFFICER NANDAMBAKKAM TOWN PANCHAYAT KANCHIPURAM DISTRICT
|
November 7, 2007 |
|
ARIVUKANNI Vs. SARAVANAN
|
April 25, 2007 |
|
ARJUNAN ALIAS AUTO ARJUNAN Vs. STATE
|
January 11, 2007 |
|
ARJUNAN S/O MUTHAYAN; GOPALAN S/O KOCHUPILLAI; CHELLASAMY S/O SELVAMONY AND ALANGAMONY S/O MADASAMY Vs. STATE
|
February 26, 2007 |
|
ARMCESS ENGINEERS P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 28, 2007 |
|
ARMSTRONG SPINNING MILLS P LTD Vs. COMMERCIAL TAX OFFICER
|
August 18, 2007 |
|
ARMSTRONG SPINNING MILLS P LTD Vs. COMMERCIAL TAX OFFICER
|
August 24, 2007 |
|
AROCKIAPRAKASH Vs. RANGASAMY
|
March 16, 2007 |
|
AROKKIANATHAN Vs. INSPECTOR OF POLICE FOOD CELL CID SOUTH CHENNAI
|
June 4, 2007 |
|
ARTHANARI GOUNDAR Vs. ANUSUYA
|
March 9, 2007 |
|
ARUCHAMY Vs. RAMASAMY
|
July 4, 2007 |
|
ARUKKANI DIED Vs. SUBRAMANIAM
|
April 2, 2007 |
|
ARULDAS Vs. SUDALAI
|
November 6, 2007 |
|
ARULDAS Vs. NANITHA SELVI
|
November 6, 2007 |
|
ARULMIGHU THIRU COURTALLANATHASWAMY THIRUKOIL Vs. M SETHURAMASAMY
|
October 29, 2007 |
|
ARULMIGU SANKARANARAYANASAMY DEVASTHANAM Vs. JOINT COMMISSIONER OF LABOUR APPELLATE AUTHORITY
|
October 8, 2007 |
|
ARULMIGU SANKARANARAYANASAMY DEVASTHANAM,SANKARANKOLI Vs. JOINT COMMISSIONER OF LABOUR, MADURAI
|
October 18, 2007 |
|
ARULMIGU SELVAVINAYAGAR TEMPLE Vs. VINCENT AND COMPANY PVT LTD
|
March 9, 2007 |
|
ARULMIGU THIRU KANDASAMY THIRUKOIL Vs. KOTHANDARAMAN
|
January 29, 2007 |
|
ARULRAJA ALIAS S A RAJA Vs. SUPERINTENDENT CENTRAL
|
September 19, 2007 |
|
ARULSEELAN Vs. STATE OF TAMIL NADU
|
September 14, 2007 |
|
ARUMBAKKAM HARIJAN CO-OPERATIVE BUILDING SOCIETY LTD Vs. COMMISSIONER CORPORATION OF CHENNAI
|
February 22, 2007 |
|
ARUMUGADURAI Vs. STATE
|
September 5, 2007 |
|
ARUMUGAM Vs. VENKATASUBBA REDDIAR
|
July 27, 2007 |
|
ARUMUGAM Vs. STATE OF TAMIL NADU
|
November 5, 2007 |
|
ARUMUGAM ALIAS DOSS Vs. STATE
|
October 5, 2007 |
|
ARUMUGAM AND MURUGAN ALIAS MURUGESAN Vs. THE STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
February 27, 2007 |
|
ARUMUGAM PILLAI Vs. THIRUVALLUVAR TRANSPORT CORPORATION LTD
|
July 25, 2007 |
|
ARUMUGAMANGALAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR, APPELLATE AUTHORITY, (TAMIL NADU SHOPS AND ESTABLISHMENTS ACT 1947)TIRUNELVELI
|
September 12, 2007 |
|
ARUMUGHA THEVAR Vs. DISTRICT REVENUE OFFICER TIRUVARUR DISTRICT
|
March 9, 2007 |
|
ARUMUGHAM Vs. MANAGING DIRECTOR TAMIL NADU TRANSPORT CORPORATION LIMITED DIVISION NO II KARAIKUDI
|
April 23, 2007 |
|
ARUMUGHAM Vs. JUNIOR ELECTRICAL ENGINEER
|
November 19, 2007 |
|
ARUN Vs. G SANKARA NARAYANAN
|
April 13, 2007 |
|
ARUN ALEXANDER LAKSHMAN PROPRIETOR M/S ALRAJ BUILDERS NO 15 FIRST MAIN ROAD KUMARAN NAGAR Vs. A P VEDAVALLI
|
July 10, 2007 |
|
ARUN alias ARUNPRASAD Vs. STATE
|
February 3, 2007 |
|
ARUN KAPUR AND VINAY KUMARI Vs. ATUL KAPUR
|
June 8, 2007 |
|
ARUN KUMAR Vs. STATE OF TAMIL NADU
|
April 19, 2007 |
|
ARUNA THEATERS AND ENTERPRISES PRIVATE LIMITED ASHOK NAGAR CHENNAI Vs. S BALASUBRAMANIAN
|
September 19, 2007 |
|
ARUNACHALAM Vs. STATE OF TAMIL NADU
|
August 22, 2007 |
|
ARUNACHALAM Vs. STATE OF TAMILNADU
|
August 21, 2007 |
|
ARUNACHALAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
|
August 22, 2007 |
|
ARUNACHALAM Vs. STATE
|
March 8, 2007 |
|
ARUNACHALAM alias ANNAMALAI Vs. SUBBULAKSHMI AMMAL
|
December 14, 2007 |
|
ARUNKUMAR Vs. STATE
|
April 19, 2007 |
|
ARUNKUMAR Vs. STATE
|
April 4, 2007 |
|
ARVIND LABORATORIES Vs. HAHNEMANN LABORATORY PVT LTD
|
July 17, 2007 |
|
ASALAMBAL Vs. SPECIAL TAHSILDAR
|
November 14, 2007 |
|
ASARAF ALI Vs. STATE REPRESENTED BY THE
|
March 23, 2007 |
|
ASHOK Vs. STATE OF TAMILNADU
|
November 5, 2007 |
|
ASHOK ALIAS SAKKARAI Vs. SECRETARY TO GOVERNMENT
|
November 6, 2007 |
|
ASHOK ALIAS SAKKARAI Vs. COMMISSIONER OF POLICE GREATER CHENNAI
|
November 6, 2007 |
|
ASHOK KUMAR Vs. COMMISSIONER OF POLICE
|
December 6, 2007 |
|
ASHOK KUMAR Vs. SECRETARY TO GOVERNMENT
|
December 6, 2007 |
|
ASHOK SAW MILL Vs. AUTHORISED OFFICER INDIAN OVERSEAS BANK
|
September 18, 2007 |
|
ASHTECH (INDIA) (P) LTD Vs. INDIA CEMENTS LTD
|
April 19, 2007 |
|
ASIAN PAINTS INDIA LTD Vs. UNION OF INDIA
|
November 21, 2007 |
|
ASIF AKBANI Vs. P K MANI
|
March 2, 2007 |
|
ASOKAN Vs. STATE OF TAMILNADU
|
March 20, 2007 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS NAGAPATTINAM Vs. MARIMUTHU
|
February 6, 2007 |
|
ASSISTANT COLLECTOR, PADMANABHAPURAM Vs. LOORDU
|
April 5, 2007 |
|
ASSISTANT COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
November 1, 2007 |
|
ASSISTANT COMMISSIONER OF CENTRAL EXCISE PREVENTIVE UNIT MADRAS 600 034 Vs. BUILDERS INDUSTRIES THIRUVOTTIYUR MADRAS
|
June 8, 2007 |
|
ASSISTANT COMMISSIONER, H R AND C E ADMN DEPARTMENT, KANCHEEPURAM Vs. V SRINIVASA
|
January 8, 2007 |
|
ASSISTANT DIRECTOR DEPARTMENT OF HANDLOOM AND TEXTILES Vs. R N CHANDRASEKARAN
|
October 12, 2007 |
|
ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. EXECUTIVE OFFICER, ARULMIGHU VISHWESWARA SWAMY TEMPLE
|
December 11, 2007 |
|
ASSOCIATED AUTOTEX ANCILLARIES PRIVATE LIMITED Vs. JOINT SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE 14 HUDCO VISHALA BUILDING B WING 6TH FLOOR BHIKAJI CAMA PLACE NEW DELHI
|
January 22, 2007 |
|
ASST COMMISSIONER OF INCOME TAX CHENNAI Vs. MOHAN BREWARIES AND DISTILLERIES LIMITED CHENNAI
|
February 19, 2007 |
|
ASST DIRECTOR OF INCOME TAX EXEMPTION I MADRAS Vs. MURUGAPPA CHETTIAR TRUST
|
June 18, 2007 |
|
ASVINI COLD STORAGE P LTD Vs. COMMISSIONER OF INCOME TAX T N II CHENNAI
|
January 3, 2007 |
|
ATHIYANNAN ALIAS SELVARAJ Vs. KUPPULAKSHMI
|
April 25, 2007 |
|
AUADAI SANGU Vs. K DURAIRAJ
|
September 21, 2007 |
|
AUTHORIZED OFFICER CORPORATION BANK V KOOTTU ROAD SHEEP FARM POST ATTUR TALUK SALEM DISTRICT Vs. MINOR SATHIYA
|
September 4, 2007 |
|
AUTO WING INDUSTRIES Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
|
August 22, 2007 |
|
AVINASHI GOUNDER MARIAMMAL TRUST Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU
|
April 26, 2007 |
|
AVUDAIYAMMAL (DIED) VASANTHA, MATHANAVENUGOPALSAMY, RENGARAJ AND RAMESH Vs. SEENIAMMAL
|
July 2, 2007 |
|
AXLES INDIA WORKERS UNION Vs. GOVERNMENT OF TAMIL NADU
|
February 2, 2007 |
|
AXLES INDIA WORKERS UNION REGD NO CPT/952 Vs. GOVERNMENT OF TAMIL NADU
|
February 1, 2007 |
|
AYYANAMURTHY Vs. STATE OF TAMIL NADU
|
August 10, 2007 |
|
AYYAPPAN ALIAS SOMAN Vs. K P BHOJAN
|
July 11, 2007 |
|
AYYASAMY Vs. STATE
|
June 26, 2007 |
|
AYYASAMY ALIAS THAMBAM Vs. STATE OF TAMILNADU
|
November 13, 2007 |
|
AZALEA VERONICA Vs. STATE OF TAMIL NADU
|
February 21, 2007 |
|
AZHAGAN Vs. STATE OF TAMIL NADU
|
February 8, 2007 |
|
AZIZ AHMED Vs. GOVERNMENT OF TAMIL NADU
|
December 19, 2007 |
|
AZRA MUKERJI Vs. SANDIS INDIA PVT LTD
|
July 31, 2007 |
|
B AND C MILLS STAFF UNION Vs. MADRAS LABOUR UNION
|
September 7, 2007 |
|
B AND C MILLS UNIT OF BINNY LIMITED Vs. CHIEF INSPECTOR OF FACTORIES
|
March 30, 2007 |
|
B D KAITAN AND CO Vs. A RAMAMURTHY
|
February 28, 2007 |
|
B JAYAKUMAR Vs. BHARAT SANCHAR NIGAM LTD
|
November 5, 2007 |
|
B JUSTIN IMMANUEL Vs. N SURESH
|
June 26, 2007 |
|
B K C M PALANICHAMY Vs. A RAJENDRAN
|
November 5, 2007 |
|
B K KRISHNAN Vs. COLLECTOR OF THE NILGIRIS AND CHAIRMAN BREEKS SCHOOLS AND BOARD OF MANAGEMENT COMMITTEE BREEKS SCHOOLS OOTACAMUND
|
March 16, 2007 |
|
B K PERIYAMUNUSAMY GOUNDER Vs. GOVERNMENT OF TAMIL NADU
|
March 7, 2007 |
|
B K SUBRAMANIA SAH Vs. B S RAMACHANDRAN
|
June 7, 2007 |
|
B KISHORE JAIN Vs. NAVARATNA KHAZANA JEWELLERS
|
June 6, 2007 |
|
B KISHORE PROPRIETOR B KISHORE AUTO SPARES ASHOK NAGAR CHENNAI Vs. D MARAGATHAVALLI ASHOK NAGAR CHENNAI
|
March 9, 2007 |
|
B KRISHNAKUMARI Vs. R SUNDARAM
|
November 6, 2007 |
|
B KRISHNAMURTHY Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX AND AGRICULTURAL INCOME TAX OFFICER
|
February 8, 2007 |
|
B LAKSHMIAH Vs. N V BALASUBRAMANIAN
|
February 28, 2007 |
|
B MATHULINGAM Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES UTHAGAMANDALAM
|
November 21, 2007 |
|
B MEERA Vs. CONTROLLER OF EXAMINATION TAMIL NADU PUBLIC SERVICE COMMISSION
|
October 3, 2007 |
|
B MOHAN Vs. TELECOM DISTRICT ENGINEER; ACCOUNTS OFFICER, TELEPHONES AND ARBITRATOR AND DIVISIONAL ENGINEER (INTL), TELEPHONE EXCHANGE
|
January 22, 2007 |
|
B MUTHUKUMAR Vs. KRISHNARAJAN
|
April 9, 2007 |
|
B N DEVADAS Vs. UNIVERSITY GRANTS COMMISSION
|
October 1, 2007 |
|
B NARASHIMHA RAO Vs. T RAGHAVALU NAIDU AND COMPANY
|
April 20, 2007 |
|
B P V CLASSIC TEA FACTORY PRIVATE LIMITED Vs. FORBES AND COMPANY TEA BROKERS
|
November 2, 2007 |
|
B PADMANABAN Vs. TAMIL NADU ELECTRICITY BOARD
|
January 22, 2007 |
|
B PERIYASWAMY Vs. UNION OF INDIA
|
October 12, 2007 |
|
B PURUSHOTHAMAN Vs. COMMISSIONER OF POLICE
|
December 6, 2007 |
|
B RADHAKRISHNAN Vs. STATE OF TAMIL NADU
|
April 20, 2007 |
|
B RAJENDRAN Vs. S KANNAN
|
July 13, 2007 |
|
B RAMACHANDRAN Vs. STATE OF TAMIL NADU
|
March 23, 2007 |
|
B RAMESH BABU Vs. COMMANDANT, TAMIL NADU SPECIAL POLICE III BTLN
|
July 5, 2007 |
|
B RAVICHANDRAN Vs. GOVT OF TAMILNADU
|
July 10, 2007 |
|
B S CHINNASWAMY GOUNDER Vs. REGIONAL TRANSPORT AUTHORITY DHARMPURI
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February 7, 2007 |
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B S MURUGESAN Vs. CHIEF EDUCATIONAL OFFICER MADURAI DISTRICT MADURAI
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March 30, 2007 |
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B SABARIVASAN Vs. SUMATHY
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June 22, 2007 |
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B SAMPATH KUMAR Vs. RECOVERY OFFICER
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October 25, 2007 |
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B SHANMUGAM Vs. UNION BANK OF INDIA
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December 19, 2007 |
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B SIVANTHI ADITHYAN Vs. B RAMACHANDRA ADITHYAN
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June 27, 2007 |
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B SIVARAMAN Vs. S RAMALINGAM
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March 1, 2007 |
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B SIVARAMAN Vs. S RAMALINGAM
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March 6, 2007 |
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B SRIDHAR Vs. DIRECTOR GENERAL OF POLICE
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December 12, 2007 |
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B SURYAKANTHAM Vs. A KOTHANDARAMIAH
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March 29, 2007 |
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B THANU PILLAI Vs. STATE OF TAMIL NADU REPRESENTED BY
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May 16, 2007 |
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B V AMRESHKUMAR Vs. B A SUMATHI
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March 22, 2007 |
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B VIDYALAKSHMI Vs. REGISTRAR TAMILNADU DR AMBEDKAR LAW UNIVERSITY
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September 6, 2007 |
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B VIJAYAKUMAR Vs. K RAMKUMAR
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June 18, 2007 |
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B VIJAYALAKSHMI Vs. DIVISIONAL ENGINEER (HIGHWAYS AND RURAL WORKS)
|
November 13, 2007 |
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B. AND C. MILLS STAFF UNION (REGD. NO.2399)REP. BY ITS GENERAL SECRETARY Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION, NEW DELHI
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September 7, 2007 |
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B.G. PLYWOOD INDUSTRIES (P) LTD Vs. COMMERCIAL TAX OFFICER
|
November 6, 2007 |
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BABU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
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October 23, 2007 |
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BABU Vs. STATE OF TAMIL NADU
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October 23, 2007 |
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BABU Vs. STATE OF TAMIL NADU
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October 3, 2007 |
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BABU TIMBERS Vs. STATE OF TAMIL NADU
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March 16, 2007 |
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BABULAL Vs. STATE
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January 11, 2007 |
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BABULAL RANKA Vs. P S THIYAGARAJAN
|
July 11, 2007 |
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BABY RAVI Vs. HOME SECRETARY
|
August 23, 2007 |
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BABY VANITHA Vs. P K RAJAN
|
June 7, 2007 |
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BAHAVATHI Vs. MANAGING DIRECTOR TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD
|
November 14, 2007 |
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BAJARANGABALI STEELS Vs. EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY
|
December 14, 2007 |
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BALA KRISHNAN R Vs. M D TASMAC LTD
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April 13, 2007 |
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BALAGURUSAMI PILLAI Vs. LAKSHMI AMMAL DIED
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April 9, 2007 |
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BALAJI Vs. STATE
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July 4, 2007 |
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BALAJI ALIAS BALAKRISHNAN Vs. STATE OF TAMIL NADU
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April 27, 2007 |
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BALAJI TEACHERS TRAINING INSTITUTE FOR WOMEN Vs. REGIONAL DIRECTOR SOUTHERN REGIONAL COMMITTEE NATIONAL COUNCIL FOR TEACHER EDUCATION
|
November 7, 2007 |
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BALAKRISHANAN K Vs. HOTEL TAMIL NADU
|
July 27, 2007 |
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BALAKRISHNAN Vs. DAMODARAN
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October 10, 2007 |
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BALAKRISHNAN Vs. RAJALAKSHMI
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May 15, 2007 |
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BALAKRISHNAN Vs. SASIKUMAR
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August 27, 2007 |
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BALAKRISHNAN S/O DHARMAKAN NADAR; BALAKRISHNAN S/O BALIAH NADAR Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
July 17, 2007 |
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BALAKUMAR Vs. INSPECTOR OF POLICE ARCOT TOWN POLICE STATION CRIME NO 55/98
|
January 8, 2007 |
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BALAMANI Vs. NATARAJAN
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March 16, 2007 |
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BALAMURUGAN Vs. STATE
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February 26, 2007 |
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BALAN Vs. STATE OF TAMIL NADU
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November 5, 2007 |
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BALASUBBARAJ Vs. R NARAYANAN
|
April 18, 2007 |
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BALASUBRAMANIA MUDALIAR Vs. D SARAVANAN
|
March 1, 2007 |
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BALASUBRAMANIAN Vs. SHANTHI
|
June 15, 2007 |
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BALASUBRAMANIAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
September 4, 2007 |
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BALU ALIAS BABU Vs. MARIA CONCHITA SAM ALIAS MARIA SHROFFE
|
July 6, 2007 |
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BALU ALIAS BALAMURUGAN Vs. STATE
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June 6, 2007 |
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BALUSAMY DIED Vs. A KUPPUSAMI NAICKER
|
July 10, 2007 |
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BANK OF INDIA Vs. M R NATARAJAN
|
August 9, 2007 |
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BANK OF INDIA Vs. N NATARAJAN
|
July 4, 2007 |
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BANK OF RAJASTHAN LTD Vs. SHOBHAGAYA STEELS LTD
|
August 1, 2007 |
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BANK OF TOKYO MITSUBISHI LIMITED MUMBAI Vs. SPARTEX CERAMICS INDIA LIMITED CHENNAI
|
April 2, 2007 |
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BANNARI AMMAN MILLS Vs. FENNER INDIA LTD
|
March 28, 2007 |
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BANNARI AMMAN SUGAR LIMITED Vs. R SAKTHIVEL
|
September 12, 2007 |
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BANSILAL AND CO Vs. SINGAMESETTY ATEENDROOLOO CHETTYS CHARITIES CHENANI
|
April 18, 2007 |
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BANUMATHY Vs. GOVT OF TAMIL NADU
|
December 6, 2007 |
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BAR COUNCIL OF INDIA Vs. SAVEETHA INSTITUTE OF MEDICAL AND TECHNICAL SCIENCES
|
November 16, 2007 |
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BAR COUNCIL OF INDIA Vs. SAVEETHA INSTITUTE OF MEDICAL AND TECHNICAL SCIENCES
|
August 24, 2007 |
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BAR COUNCIL OF TAMIL NADU Vs. COMMERCIAL TAX OFFICER ESPLANADE I ASSESSMENT CIRCLE CHENNAI
|
April 9, 2007 |
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BASANTHMAL JAVAAJI Vs. SHREYA NAS NAHAR
|
December 7, 2007 |
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BASHA ALIAS SYEED DAWOOD SAHEB AND SHAJAHAN ALIAS SYED MURTHUZA SHAH SAHEB Vs. BABU ALIAS SYED ZAHIRUDDIN
|
February 19, 2007 |
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BASHEER AHAMED Vs. STATE
|
July 3, 2007 |
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BATHIRAMMAL Vs. K KALYANASUNDARAM
|
April 27, 2007 |
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BAVOOLRAJ Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
August 22, 2007 |
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BAVOOLRAJ Vs. STATE OF TAMILNADU
|
August 22, 2007 |
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BAYWEST POWER AND ENERGY PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 12, 2007 |
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BEARDSELL LTD Vs. JOINT COMMISSIONER OF INCOME TAX CHENNAI
|
April 16, 2007 |
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BEERJATHI BEGAM Vs. STATE
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September 25, 2007 |
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BELLAMMA Vs. NAGARATHNAMMA
|
March 15, 2007 |
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BESANT EDUCATIONAL AND CULTURAL SOCIETY Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
September 25, 2007 |
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BHAGWAN CHAND AND CO Vs. UTTAM CHAND
|
July 26, 2007 |
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BHAILAL BHAI PATEL Vs. GOVERNMENT OF TAMILNADU
|
October 17, 2007 |
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BHAKEERATHAN ALIAS EELAVAN Vs. STATE OF TAMIL NADU
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September 14, 2007 |
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BHAKTHI CONSTRUCTIONS Vs. UNION OF INDIA
|
December 4, 2007 |
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BHAKTHI CONSTRUCTIONS Vs. A RAMAMURTHI
|
December 4, 2007 |
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BHARAT HEAVY ELECTRICALS LTD Vs. TAMIL NADU ELECTRICITY BOARD
|
January 10, 2007 |
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BHARAT HEAVY ELECTRICALS LTD Vs. GENERAL MANAGER/ENGG AND R D COORDINATION BHARAT HEAVY ELECTRICALS LTD
|
October 6, 2007 |
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BHARAT KASHAVLAL PATEL ALIAS ARVIND GOHEL Vs. STATE
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November 22, 2007 |
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BHARAT PERTOLEUM CORPORATION LTD Vs. SREE VENKATESWARA SERVICE STATION
|
December 11, 2007 |
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BHARAT PETROLEUM CORPORATION LIMITED Vs. RAJARAJESWARI AGENCY CHENNAI 600 116
|
September 28, 2007 |
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BHARAT PETROLEUM CORPORATION LTD Vs. BHARATHIYA EMPLOYEESÏ¿½ MAZDOOR SANGH REGD 1720 MDS
|
November 14, 2007 |
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BHARATH PETROLEUM CORPORATION LTD Vs. PETROLEUM EMPLOYEES UNION
|
April 13, 2007 |
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BHARATH SHA Vs. STATE OF TAMIL NADU
|
April 21, 2007 |
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BHARATH STEEL ROLLING MILLS Vs. COMMERCIAL TAX OFFICER
|
July 19, 2007 |
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BHARATHI Vs. STATE OF TAMIL NADU
|
November 12, 2007 |
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BHARATHIYAR INDUSTRIAL TRAINING CENTRE Vs. DIRECTORATE GENERAL OF EMPLOYMENT AND TRAINING
|
December 11, 2007 |
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BHASKAR Vs. STATE
|
April 10, 2007 |
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BHATIA INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS CUSTOMS HOUSE
|
September 17, 2007 |
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BHAVANI AGENCIES Vs. SECRETARY STATE OF TAMIL NADU CO-OPERATION
|
November 21, 2007 |
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BHIRAN Vs. PALANIAPPAN
|
July 13, 2007 |
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BHOOMI BOTTLING GAS COMPANY PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
|
September 6, 2007 |
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BHUVANESWARI NAGAR AND V G P SELVA NAGAR WELFARE ASSOCIATION Vs. COMMISSIONER CHENNAI CORPORATION
|
March 14, 2007 |
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BIG BAGS INTERNATIONAL P LTD Vs. REGISTRAR TAMILNADU TAXATION SPECIAL TRIBUNAL RAJAJI SALAI
|
October 25, 2007 |
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BIJU PAUL Vs. TAMIL NADU MEDICAL COUNCIL
|
January 29, 2007 |
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BIPIN MEHTA Vs. CHANDRA MOHAN
|
December 17, 2007 |
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BOARD OF TRUSTEES OF CHENNAI PORT TRUST Vs. IRCON INTERNATIONAL
|
July 3, 2007 |
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BOARD OF TRUSTEES OF THE PORT OF CHENNAI Vs. X PRESS CONTAINER LINE UK LTD
|
October 9, 2007 |
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BOARD OF TRUSTEES OF THE PORT OF MADRAS Vs. SHAW WALLACE AND COMPANY LTD
|
December 6, 2007 |
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BODINAYAKANUR THIRUMALAPURAM NADARGAL URAVINMURAI SCHOOL COMMITTEE Vs. R A LENIN
|
October 12, 2007 |
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BODINAYAKANUR THIRUMALAPURAM NADARGAL URAVINMURAI SCHOOL COMMITTEE Vs. R SAKTHIVEL
|
October 12, 2007 |
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BOOJI Vs. CHINNAVAN
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June 27, 2007 |
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BOOPATHIRAM Vs. STATE
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September 26, 2007 |
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BOOPATHY Vs. STATE OF TAMIL NADU
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January 5, 2007 |
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BOSCO Vs. ALEXANDER
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July 16, 2007 |
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BOSSA NOVA TEX PVT LTD Vs. COMMISSIONER OF CUSTOMS SEA PORT
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September 13, 2007 |
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BPV CLASSIC TEA FACTORY P LTD Vs. CORPORATION BANK COONOOR
|
June 18, 2007 |
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BRADHAN PACKAGING INDUSTRIES Vs. STATE OF TAMIL NADU
|
August 18, 2007 |
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BRAMMAGIRI Vs. SIVASUBRAMANIAM
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June 20, 2007 |
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BRANCH MANAGER Vs. JOKKIM
|
December 4, 2007 |
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BRANCH MANAGER Vs. JOKKIM
|
December 7, 2007 |
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BRANCH MANAGER MS ORIENTAL INSURANCE COMPANY LTD Vs. THARMALINGAM
|
November 16, 2007 |
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BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. ADAIKKAN
|
November 5, 2007 |
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BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. NAGAMMAL
|
June 13, 2007 |
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BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. KULANDHAISAMY
|
November 16, 2007 |
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BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. M VENKATESWARI
|
November 7, 2007 |
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BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. SPECIAL OFFICER, THENI-ALLINAGARAM MUNICIPALITY, THENI
|
November 7, 2007 |
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BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. T SENTHILVELAVAN
|
December 4, 2007 |
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BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. K GNANASEKARAN
|
October 26, 2007 |
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BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. TMT SUBBAMMAL
|
October 9, 2007 |
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BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD Vs. SUNDARAMBAL
|
October 25, 2007 |
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BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD Vs. R S RUBIN PRABHU DASS
|
October 24, 2007 |
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BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD Vs. KARTHIKESAN
|
July 21, 2007 |
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BRANCH MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs. M PALANISELVAM
|
November 2, 2007 |
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BRANCH MANAGER THE TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. P KUPPUSWAMY
|
February 27, 2007 |
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BRANCH MANAGER THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. GANESAMOORTHY
|
October 30, 2007 |
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BRANCH MANAGER UII COMPANY LTD Vs. THANGARAJ
|
December 4, 2007 |
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BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. S THIYAGARAJAN
|
November 26, 2007 |
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BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. SIVAMANI
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October 22, 2007 |
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BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. KULANDAIVEL
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October 24, 2007 |
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BRANCH MANAGER UNITED INDIA INSURANCE CO LTD , DINDIGUL Vs. V MADANAGOPAL
|
October 24, 2007 |
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BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHAMATHA
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November 12, 2007 |
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BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED, TUTICORIN BRANCH Vs. MURUGESAN
|
November 12, 2007 |
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BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. MARIYAPPAN
|
December 7, 2007 |
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BRANCH MANAGER, ORIENTAL INSURANCE CO Vs. RAJUMANI AND ORS
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November 22, 2007 |
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BRANCH MANAGER, ORIENTAL INSURANCE CO , LTD Vs. SEETHALAKSHMI
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October 25, 2007 |
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BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO , LTD
|
October 24, 2007 |
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BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. P RENGASAMY
|
October 9, 2007 |
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BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. K J RAVICHANDRARAJA
|
February 2, 2007 |
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BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. PINNAVANAM AND ORS
|
November 20, 2007 |
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BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. MOHAMMED FATHIMA
|
December 18, 2007 |
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BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. L NACHIYAPPAN
|
October 30, 2007 |
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BRANCH MANAGER,ORIENTAL INSURANCE COMPANY LTD Vs. A SELVAMATHI
|
November 16, 2007 |
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BRIGADIER CHAITANYA PRAKASH Vs. H OMKARAPPA
|
April 11, 2007 |
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BROOKE BOND LIPTON INDIA LIMITED Vs. GIRNAR EXPORTS
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October 12, 2007 |
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BUDDHANESAN SUNDARARAJ Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
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January 29, 2007 |
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BUILT TECH DESIGNS (P) LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
|
August 20, 2007 |
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BURN STANDARD CO LTD Vs. UNION OF INDIA
|
September 7, 2007 |
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BUTTUKAN ALIAS KANDAN Vs. STATE OF TAMIL NADU
|
April 17, 2007 |
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BYRAGI MUTT SRI VENKATESA PERUMAL TEMPLE Vs. INDIRANI AMMAL
|
June 4, 2007 |
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C ANGAMMAL ALIAS JAYA Vs. A BALASUBRAMANIAM
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July 21, 2007 |
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C ARIVAZHAGAN Vs. STATE OF TAMIL NADU
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April 10, 2007 |
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C AUGUSTINE JACOB Vs. UNION OF INDIA
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July 17, 2007 |
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C B MUTHUSAMY CHETTIAR AND COMPANY Vs. A SUNDAR RAJ
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June 7, 2007 |
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C BALASUBRAMANI Vs. UNION OF INDIA
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February 5, 2007 |
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C BALU Vs. B KAVITHA
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November 13, 2007 |
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C BALU Vs. B SELVARANI
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November 13, 2007 |
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C BANUMATHI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE DEPT
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November 28, 2007 |
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C C ELIAMMA Vs. STATE OF TAMIL NADU
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March 12, 2007 |
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C C INDIA PVT LTD Vs. AVASTRA DESIGN STUDIO
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April 20, 2007 |
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C C INDIA PVT LTD Vs. AVASTRA DESIGN STUDIO
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September 19, 2007 |
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C D RAMALINGAM Vs. DISTRICT COLLECTOR
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January 2, 2007 |
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C DAMODARASAMY Vs. GOVERNMENT OF INDIA
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January 12, 2007 |
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C GANAPATHY Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
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August 27, 2007 |
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C GOPALAKRISHNAN Vs. GENERAL MANAGER ADMINISTRATION TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LIMITED
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September 19, 2007 |
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C GOPALAN Vs. STATE OF TAMIL NADU
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October 29, 2007 |
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C GOVINDA RAJ Vs. REVENUE DIVISIONAL OFFICER HOSUR KRISHAGIRI
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September 4, 2007 |
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C GOVINDARAJAN Vs. GOVERNMENT OF TAMIL NADU
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April 27, 2007 |
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C GUNASEKARAN Vs. DISTRICT REVENUE OFFICER
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November 12, 2007 |
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C GUNASEKARAN Vs. DISTRICT REVENUE OFFICER
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November 15, 2007 |
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C GURUNATHAN Vs. M LAKSHMIPRABHA
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November 13, 2007 |
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C GURUSAMY Vs. A VEERIAH
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September 19, 2007 |
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C H V APPA RAO Vs. A R K FILM ENTERPRISES
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July 10, 2007 |
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C ILANGARVANNAN Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT WATER RESOURCES ORGANISATION R M S COMPLEX TRICHY ROAD NAMAKKAL
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February 20, 2007 |
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C J M AROCKIARAJ Vs. M RAJENDRAN
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October 25, 2007 |
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C JAGADEESAN Vs. C KISHTAN
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January 24, 2007 |
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C JAPAMANI Vs. GOVERNMENT OF INDIA
|
February 20, 2007 |
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C JEYAPRAKASH Vs. COMMISSIONER, SIVAKASI MUNICIPALITY
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September 6, 2007 |
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C K CHINNASAMY Vs. STATE OF TAMIL NADU
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July 6, 2007 |
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C K RAVINDARAN Vs. NEW HORIZON SUGAR MILLS LIMITED
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March 6, 2007 |
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C KAMAKALA Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT SANCHAR NIGAM LTD
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August 29, 2007 |
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C KANAGASABAPATHY Vs. DIRECTOR OF TOWN PANCHAYAT
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December 7, 2007 |
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C KARUNANITHI ALIAS SALAK Vs. STATE
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August 28, 2007 |
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C KATHIRVELU Vs. D THILLAIRAJ
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July 13, 2007 |
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C KRISHNA AND CO Vs. J VIJAYALAKSHMI
|
August 10, 2007 |
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C KRISHNAN Vs. STATE OF TAMIL NADU
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September 3, 2007 |
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C KUPPUSAMY Vs. CHIEF ELECTION COMMISSIONER
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June 13, 2007 |
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C KUPPUSWAMY Vs. D HARIKRISHNAN
|
September 10, 2007 |
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C KUPPUSWAMY Vs. SECRETARY TAMIL NADU CONSTRUCTION WORKERS WELFARE BOARD
|
September 10, 2007 |
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C LAKSHMI NARAIN Vs. GOVERNMENT OF TAMIL NADU
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July 13, 2007 |
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C LOGANATHAN Vs. CHENNAI METROPOLITAN DEV AUTHORITY
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December 5, 2007 |
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C LOGANATHAN Vs. NALLATHAMBI
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March 28, 2007 |
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C MANGAYARKARASI Vs. ADDITIONAL DIRECTOR OF SURVEY AND LAND RECORDS
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November 5, 2007 |
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C MANI Vs. REVENUE DIVISIONAL OFFICER TIRCHENGODU DIVISION TIRCHENGODU NAMAKKAL DISTRICT
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September 10, 2007 |
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C MANIVASAGAM Vs. R JAGANATHAN
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June 9, 2007 |
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C MARIA ARUL REX Vs. STATE OF TAMIL NADU
|
July 10, 2007 |
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C MOTHI SINGH Vs. STATE
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March 8, 2007 |
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C MUGESH Vs. DISTRICT COLLECTOR THUTHOOKKUDI
|
July 17, 2007 |
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C MUNIAPPAN Vs. STATE
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December 6, 2007 |
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C MURUGESAN Vs. VIJAYALAKSHMI
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February 23, 2007 |
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C MUTHUKRISHNAN Vs. C RAJU
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August 1, 2007 |
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C MUTHUKRISHNAN Vs. COMMISSIONER MATHURANTHAGAM MUNICIPALITY MATHURANTHAGAM
|
March 12, 2007 |
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C N RAMAN Vs. STATE OF TAMIL NADU
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March 21, 2007 |
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C NATARAJAN Vs. COMMISSIONER AMBATTUR MUNICIPALITY CHENNAI
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December 17, 2007 |
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C PALANI Vs. ASSISTANT ENGINEER CENTRAL ELECTRICITY DISTRIBUTION CIRCLE
|
March 28, 2007 |
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C PANDIAN Vs. DIRECTOR KALAKSHETRA FOUNDETION
|
June 29, 2007 |
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C PARAMASIVAM Vs. DIRECTOR GENERAL OF POLICE
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December 14, 2007 |
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C PARTHIBAN Vs. K MEENA
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January 20, 2007 |
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C PREMA Vs. STATE OF TAMILNADU
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December 5, 2007 |
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C R DEVANAND Vs. MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD CHAIRMAN AND MANAGING DIRECTOR AND SPECIAL DEPUTY TAHSILDAR
|
July 10, 2007 |
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C R JOTHI MALLIKA Vs. PAULIAN
|
March 27, 2007 |
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C R NATARAJAN Vs. DEAN, R M HOSPITAL
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October 3, 2007 |
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C R PALANIDOSS ALIAS PALANI BALASUBRAMANIAM Vs. COMMISSIONER HINDU RELIGIOUS
|
July 12, 2007 |
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C RAJAVEL Vs. PERIYASAMY
|
June 27, 2007 |
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C RAM MOHAN Vs. GOVERNMENT OF TAMIL NADU
|
March 27, 2007 |
|
C RAMAMURTHY Vs. CUDDALORE MUNICIPALITY
|
September 6, 2007 |
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C RATHINASAMY Vs. STATE BANK OF INDIA
|
January 29, 2007 |
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C RAVEENDRAN Vs. COMMISSIONER H R AND C E ADMN DEPARTMENT CHENNAI
|
January 20, 2007 |
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C REKHA Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
|
March 22, 2007 |
|
C RUKMANGATHAN Vs. TAMIL NADU ELECTRICITY BOARD
|
April 25, 2007 |
|
C S ARUMUGAM Vs. K S VENKATESWARAN
|
August 8, 2007 |
|
C S I DIOCESE OF KANNIYAKUMARI Vs. G SAM EDWIN RAJ
|
November 7, 2007 |
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C SAKTHIVEL Vs. COMMISSIONER KOVILPATTI MUNICIPALITY NEW ROAD KOVILPATTI
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October 25, 2007 |
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C SALETH MARY Vs. STATE OF TAMIL NADU
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February 20, 2007 |
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C SATHISH KUMAR Vs. COMMISSIONER HINDU RELIGIOUS
|
February 5, 2007 |
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C SOMASUNDARAM Vs. DISTRICT FOREST OFFICER COIMBATORE DIVISION
|
August 8, 2007 |
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C SUBBIAH AND; CHINNAYEE Vs. C MEENAKSHI
|
August 3, 2007 |
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C SUDHARSANAN Vs. STATE OF TAMIL NADU
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February 16, 2007 |
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C THIRUPATHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND STATE OF TAMIL NADU
|
November 20, 2007 |
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C V BALASUBRAMANE Vs. COMMISSIONER CHENNAI CORPORATION
|
January 5, 2007 |
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C V RAMAKRISHAN Vs. DR V RAMAKRISHNA RAO AND ORS
|
March 23, 2007 |
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C V SANKAR Vs. JOINT SECRETARY CENTRAL BOARD
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November 29, 2007 |
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C VASANTHAVENI Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
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April 20, 2007 |
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C VELAYUTHAM Vs. STATE OF TAMIL NADU
|
January 2, 2007 |
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C VIJAYAKUMARAN Vs. TAMILNADU STATE TRANSPORT CORPORATION MADURAI DIVISION III
|
June 27, 2007 |
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C VIJAYALAKSHMI Vs. DISTRICT COLLECTOR PUDUKOTTAI
|
November 21, 2007 |
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C. KUPPUSAMY Vs. CHIEF ELECTION COMMISSIONER AND OTHERS
|
June 6, 2007 |
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C. MANICKAM CHETTY Vs. DEPUTY COMMERCIAL TAX OFFICER
|
August 9, 2007 |
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CAIRN ENERGY INDIA LIMITED ANNA SALAI CHENNAI Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE I CHENNAI
|
March 14, 2007 |
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CANARA BANK Vs. R RADHAKRISHNAN NO 34 NORTH MADA STREET MADRAS
|
September 7, 2007 |
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CANARA BANK ASSET RECOVERY MANAGEMENT BRANCH Vs. COROMANDEL INDAG PRODUCTS
|
October 5, 2007 |
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CANARA BANK HAVING ITS HEAD OFFICE AT NO 112 J C ROAD BANGALORE 560 002 AND ALSO HAVING ZONAL OFFICE AT NO 770 A ANNA SALAI CHENNAI 2 Vs. MUSIC WORLD ENTERTAINMENT LTD
|
June 5, 2007 |
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CAPT D KARUNAKAR Vs. A C VISWANATHAN
|
April 12, 2007 |
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CAPT D KARUNAKAR DIRECTOR M/S MANITO ELECTRONICS PVT LTD Vs. TAMILNADU NEWS PRINT AND PAPERS LTD
|
April 12, 2007 |
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CAPTAIN DR R BELLIE Vs. SUB REGISTAR SULUR
|
March 30, 2007 |
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CARDAMOM PLANTERS UNION HIGHER SECONDARY SCHOOL Vs. S CHELLAM CHIEF EDUCATIONAL OFFICER THENI
|
August 22, 2007 |
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CARREFOUR Vs. V SUBBURAMAN
|
April 18, 2007 |
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CASA GRANDE PRIVATE LIMITED Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
April 23, 2007 |
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CASTROL INDIA LTD Vs. STATE OF TAMIL NADU
|
August 30, 2007 |
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CELINE PUSHPARAJ Vs. FEFFI BAI
|
July 13, 2007 |
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CENTRAL BANK OF INDIA STAFF UNION CHENNAI Vs. CENTRAL BANK OF INDIA
|
April 4, 2007 |
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CENTRAL TOBACCO RESEARCH INSTITUTE RESEARCH STATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 29, 2007 |
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CENTRAL WAREHOUSING CORPORATION Vs. A S A TRANSPORT
|
December 11, 2007 |
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CENTRE FOR ENTREPRENEURSHIP DEVELOPMENT (TAMIL NADU), M LAKSHMANAN Vs. MADURAI KAMARAJ UNIVERSITY
|
June 25, 2007 |
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CENTRE FOR SOCIAL AND ECONOMIC JUSTICE Vs. UNION OF INDIA
|
September 3, 2007 |
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CHAIRMAN AND MANAGING DIRECTOR Vs. R KANAGASUNDARAM
|
November 6, 2007 |
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CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. L HELEN
|
November 29, 2007 |
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CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. JAGADEESH EXPORTS
|
April 16, 2007 |
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CHAIRMAN PANDYAN GRAMA BANK VIRUDHUNAGAR Vs. PANDYAN GRAMA BANK EMPLOYEES ASSOCIATION VIRUDHUNAGAR
|
July 26, 2007 |
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CHAIRMAN PONDICHERRY ENGINEERING COLLEGE Vs. C VAITHIYANATHAN
|
April 11, 2007 |
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CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. ARAYEE
|
December 20, 2007 |
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CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI Vs. P THULASIMANI
|
March 21, 2007 |
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CHAIRMAN TAMIL NADU ELECTRICITY BOARD MADRAS Vs. LALITHA
|
November 23, 2007 |
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CHAIRMAN TAMILNADU HOUSING BOARD Vs. P KARUPPA KONAR
|
October 4, 2007 |
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CHAIRMAN TUTICORIN PORT TRUST Vs. TUTICORIN PORT DEMOCRATIC STAFF UNION
|
November 5, 2007 |
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CHAIRMAN UNION BANK OF INDIA Vs. ALL INDIA UNION BANK OFFICERS FEDERATION REGISTERED
|
October 30, 2007 |
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CHAMUNDEESWARI Vs. COMMERCIAL TAX OFFICER
|
January 5, 2007 |
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CHANDRA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE SALEM
|
November 20, 2007 |
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CHANDRA Vs. STATE OF TAMILNADU
|
November 20, 2007 |
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CHANDRA TEXTILES LTD Vs. STATE OF TAMIL NADU
|
August 7, 2007 |
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CHANDRAKANT N TOLIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 11, 2007 |
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CHANDRAKUMAR THOMAS Vs. GOVERNMENT OF TAMIL NADU
|
October 1, 2007 |
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CHANDRAKUMAR THOMAS Vs. GOVERNMENT OF TAMIL NADU
|
December 7, 2007 |
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CHANDRAMATHI W/O DEILSON Vs. STATE
|
July 9, 2007 |
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CHANDRAN Vs. STATE
|
November 14, 2007 |
|
CHANDRAN Vs. STATE
|
January 18, 2007 |
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CHANDRAN Vs. STATE
|
February 1, 2007 |
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CHANDRASEKARAN Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
March 15, 2007 |
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CHANDRASEKARAN Vs. STATE
|
July 23, 2007 |
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CHANDRU Vs. COMMISSIONER OF POLICE AND STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, GOVT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
|
March 21, 2007 |
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CHANDRU ALIAS CHANDRASEKAR Vs. COMMISSIONER OF POLICE GREATER CHENNAI CHENNAI
|
November 21, 2007 |
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CHARLES BALASUNDARAM G Vs. DEPUTY GENERAL MANAGER PONDICHERY AGRO SERVICE AND INDUSTRIES CORPORTATION LTD
|
January 9, 2007 |
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CHARLES DAVID Vs. UNION OF INDIA
|
October 11, 2007 |
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CHARLES LEO Vs. STATE
|
April 13, 2007 |
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CHEBROLU THAYARAMMA (DECEASED) Vs. SOUTH INDIA EDUCATIONAL TRUST REP BY ITS SECRETARY, L DAYALAN AND CORPORATION OF MADRAS
|
September 3, 2007 |
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CHELLAIAH Vs. STATE
|
June 25, 2007 |
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CHELLAMUTHU Vs. KRISHNAN
|
April 11, 2007 |
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CHELLATURAI Vs. STATE
|
March 9, 2007 |
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CHEMFAB AND ALKALIS LIMITED GNANANDHA PLACE Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR OFFICE OF THE DISTRICT MAGISTRATE PONDICHERRY
|
June 11, 2007 |
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CHEMMALAR Vs. STATE OF TAMILNADU
|
November 16, 2007 |
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CHENDUR TEX Vs. M SUNDARAMOORTHY
|
September 10, 2007 |
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CHENNAI CONTAINER TERMINAL PVT LTD Vs. UNION OF INDIA
|
June 15, 2007 |
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CHENNAI CONTAINER TERMINAL PVT LTD ROYAPURAM CHENNAI Vs. UNION OF INDIA
|
March 9, 2007 |
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CHENNAI DOCK LABOUR BOARD Vs. FINANCIAL ADVISOR AND CHIEF ACCOUNTS OFFICER
|
November 16, 2007 |
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CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY CMDA Vs. CASA GRANDE PVT LTD
|
September 6, 2007 |
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CHENNAI PORT TRUST Vs. REGIONAL CENTRAL APPRENTICESHIP ADVISER
|
February 16, 2007 |
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CHENNAI PORT TRUST Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI
|
March 1, 2007 |
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CHENNAMMAL Vs. DISTRICT SUPERINTENDENT OF POLICE
|
August 27, 2007 |
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CHENNIMALAIGOUNDER Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE KANGAYAM ERODE DISTRICT
|
July 23, 2007 |
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CHENRAYAN Vs. STATE
|
July 21, 2007 |
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CHENRAYAR PERUMAL TEMPLE Vs. DISTRICT COLLECTOR
|
February 1, 2007 |
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CHERAN HOLDINGS PVT LTD Vs. HOME SECRETARY GOVT OF TAMIL NADU CHENNAI
|
February 22, 2007 |
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CHEVRO LEATHER MANUFACTURERS Vs. COMMERCIAL TAX OFFICER
|
February 27, 2007 |
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CHIDAMBARA KANNAN Vs. STATE
|
June 29, 2007 |
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CHIDAMBARA UDAYAR Vs. MANICKA UDAYAR
|
February 26, 2007 |
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CHIDAMBARAM Vs. STATE
|
July 23, 2007 |
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CHIEF ENGINEER Vs. GAMMON INDIA LTD
|
December 7, 2007 |
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CHIEF ENGINEER (H) GENERAL AND SUPERINTENDENT ENGINEER (H) Vs. SAI SURAJ CONSTRUCTION PVT LTD
|
June 9, 2007 |
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CHIEF ENGINEER PERSONNEL Vs. ASSITANT EXECUTIVE ENGINEER O AND M
|
September 3, 2007 |
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CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
March 20, 2007 |
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CHIEF ENGINEER, TAMIL NADU ELECTRICITY BOARD AND ASSISTANT EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. M PANDI
|
April 27, 2007 |
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CHIEF ENGINEER/DISTRIBUTION TAMIL NADU ELECTRICITY BOARD GANDHI NAGAR VELLORE Vs. GOVINDAKRISHNAN
|
September 20, 2007 |
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CHIEF EXECUTIVE OFFICER Vs. P VENKATARAMAN
|
September 17, 2007 |
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CHINNA GOUNDAR Vs. ETTAYAMMAL
|
July 30, 2007 |
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CHINNA KARUPPA NAICKER Vs. V KARUPPA NAICKER
|
February 9, 2007 |
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CHINNA PILLAI Vs. A NOORJAHAN
|
February 13, 2007 |
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CHINNA POOJARI Vs. K RAMSAMI
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April 4, 2007 |
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CHINNADURAI Vs. STATE
|
September 28, 2007 |
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CHINNAI YELLAMANDA CHETTY ANJANEYALU CHETTY CHARITIES Vs. STATE OF TAMIL NADU
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April 11, 2007 |
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CHINNAIYAPILLAI Vs. SELVAGANESHRAJA
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June 6, 2007 |
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CHINNAMMAL Vs. SUBRAMANIAN
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April 18, 2007 |
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CHINNAMMAL Vs. MANICKAM ALIAS SELLAPPAN
|
January 3, 2007 |
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CHINNAPAIYAN ALIAS CHINNATHAMBI Vs. STATE
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August 2, 2007 |
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CHINNAPILLAI Vs. STATE OF TAMILNADU
|
September 18, 2007 |
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CHINNARAJ ALIAS R PADMABAN Vs. RAVEENDRAN ALIAS RAVI
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September 27, 2007 |
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CHINNASAMY Vs. SUBRAMANIA GOUNDER
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August 3, 2007 |
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CHINNASAMY Vs. STATE
|
August 3, 2007 |
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CHINNATHAI W/O SOLAIAPPA THEVAR Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
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August 18, 2007 |
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CHINNATHAMBI Vs. STATE OF TAMIL NADU
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November 20, 2007 |
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CHINNAVAN ALIAS SARAVANAN Vs. STATE
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December 19, 2007 |
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CHINNAYAN Vs. STATE GOVERNMENT
|
December 6, 2007 |
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CHINNAYAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
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December 6, 2007 |
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CHINTADRIPET MIDDLE SCHOOL 51 GURUVAPPA CHETTY STREET CHINTADRIPET CHENNAI Vs. GOVERNMENT OF TAMIL NADU
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December 13, 2007 |
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CHIRANJEEVI WIND ENERGY LTD Vs. CENTRE FOR WIND ENERGY TECHNOLOGY VELACHERRY
|
November 21, 2007 |
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CHITHRAIVELU Vs. STATE OF TAMIL NADU
|
January 8, 2007 |
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CHITRA CHOCKALINGAM, DEEPA CHOCKALINGAM AND ESKEYEE MEDICAL FOUNDATION PVT LTD Vs. DEVAKI HOSPITALS PVT LIMITED
|
June 7, 2007 |
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CHITRA CONSTRUCTIONS P LTD Vs. STATE OF TAMIL NADU
|
January 3, 2007 |
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CHITRAHAR TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES CHEPAUK CHENNAI
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March 17, 2007 |
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CHITRAPANDI Vs. JANAKARAJ
|
November 23, 2007 |
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CHITTY BABU Vs. STATE OF TAMIL NADU
|
April 11, 2007 |
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CHOKKAPPAN Vs. SUBRAMANI
|
June 15, 2007 |
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CHOPARD BUILDERS (P) LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
|
September 17, 2007 |
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CHOWDA REDDY Vs. CHOWDAPPA
|
February 6, 2007 |
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CHRISTIAN MEDICAL COLLEGE Vs. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON ENTRANCE EXAMINATION
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September 25, 2007 |
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CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON ENTRANCE EXAMINATION IN PRIVATE COLLEGES
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February 13, 2007 |
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CHRISTIAN VELLALAR SANGAM PALAYAMKOTTAI THIRUNELVELI Vs. JAYANTH RHENIUS
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August 22, 2007 |
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CHURCH OF SOUTH INDIA TRUST ASSOCIATION TIRUCHIRAPALLI THANJAVUR DIOCESAN COUNCIL Vs. KOVIL PILLAI
|
June 7, 2007 |
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CIT Vs. ADYAR GATE HOTEL LTD
|
June 21, 2007 |
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CIT Vs. ASHOK LEYLAND LTD
|
March 21, 2007 |
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CIT Vs. SMT A E SAROJINI
|
March 5, 2007 |
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CIT Vs. D B FINANCE (P) LTD
|
December 12, 2007 |
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CIT Vs. MEENAKSHI NARAYANAN INVESTMENTS (P) LTD
|
July 13, 2007 |
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CIT Vs. FUNSKOOL (INDIA) LTD
|
April 23, 2007 |
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CIT Vs. FENNER (INDIA) LTD
|
January 22, 2007 |
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CIT Vs. SARAVANA SPINNING MILLS P. LTD
|
January 18, 2007 |
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CIT Vs. GIZA IMPEX P. LTD
|
June 15, 2007 |
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CIT-II Vs. B JAYALAKSHMI
|
June 13, 2007 |
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CLARA ABRAHAM MATHEW Vs. T HARENDRANATH
|
January 5, 2007 |
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COCHIN CHEMICALS AND RUBBER PRODUCTS ERUMBUKKADU Vs. REGISTRAR THE TAMIL NADU TAXATION SPECIAL TRIBUNAL SINGARAVELAR MALIGAI CHENNAI 1
|
September 19, 2007 |
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COIMBATORE DISTRICT BANIAN LABOURS PROGRESSIVE UNION Vs. R SUGUNA DEVI
|
August 7, 2007 |
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COIMBATORE PIONEER MILLS LIMITED Vs. COMMERCIAL TAX OFFICER
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March 23, 2007 |
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COIMBATORE STOCK EXCHANGE LTD Vs. ASSOCIATED SECURITIES LTD
|
June 6, 2007 |
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COLLECTOR OF PERIYAR DISTRICT AT ERODE Vs. P RANGASAMY
|
April 3, 2007 |
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COLOUR SENSE Vs. COMMERCIAL TAX OFFICER
|
June 27, 2007 |
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COMMERCIAL TAX OFFICER Vs. STATE INDUSTRIES PROMOTION
|
March 13, 2007 |
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COMMERCIAL TAX OFFICER Vs. K.H. SHOES LIMITED
|
September 12, 2007 |
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COMMISSIONER Vs. P RAMAN
|
September 26, 2007 |
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COMMISSIONER AND SECRETARY TO GOVERNMENT Vs. G VASANTHA
|
November 13, 2007 |
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COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION Vs. NANCO RUBBERS AND PLASTICS P LTD
|
April 20, 2007 |
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COMMISSIONER CORPORATION OF CHENNAI Vs. KALA ALIAS KRIBAVATHY
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October 31, 2007 |
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COMMISSIONER CORPORATION OF CHENNAI RIPON BUILDINGS CHENNAI Vs. BUDHMAL JAIN
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June 14, 2007 |
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COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS CHENNAI 3 Vs. CORPORATION LABOUR UNION REG NO 2601
|
July 10, 2007 |
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COMMISSIONER CORPORATION OF MADRAS Vs. KISHORE BAJAJ
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March 22, 2007 |
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COMMISSIONER EDAPADI MUNICIPALITY DISTRICT Vs. JOINT COMMISSIONER OF LABOUR
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September 10, 2007 |
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COMMISSIONER GOBICHETTIPALAYAM MUNICIPALITY Vs. M M RAJARAM
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February 1, 2007 |
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COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. MUTHIYALPET VILLAGE BALIJA COMMUNITY
|
January 8, 2007 |
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COMMISSIONER HR AND CE ADMN DEPARTMENT Vs. HINDU TEMPLE KAZHAAM NGO A COLONY JAWAHAR NAGAR TIRUNELVELI
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August 28, 2007 |
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COMMISSIONER OF C EX , CHENNAI Vs. CARBORUNDUM UNIVERSAL LTD
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October 26, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RAJALAKSHMI TEXTILE PROCESSORS P LTD
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September 27, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ITC LIMITED PACKAGING AND PRINTING LTD
|
November 1, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MARIS SPINNERS LIMITED
|
November 1, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MANJULA TEXTILE PROCESSORS P LTD
|
November 1, 2007 |
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COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. SARALEE HOUSEHOLD AND BODYCARE INDIA P LTD
|
June 8, 2007 |
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COMMISSIONER OF CUS (IMPORTS), CHENNAI Vs. JAKARIYA & SONS
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December 13, 2007 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. OFFICIAL LIQUIDATOR
|
February 27, 2007 |
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COMMISSIONER OF CUSTOMS EXPORTS CUSTOM HOUSE Vs. JRAJ EXPORTS P LTD
|
July 21, 2007 |
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COMMISSIONER OF GIFT TAX TAMILNADU II MADRAS Vs. SARADA NEDUNGADI
|
January 22, 2007 |
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COMMISSIONER OF INCOME TAX Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD
|
January 29, 2007 |
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COMMISSIONER OF INCOME TAX Vs. INDIAN OCEAN GARNET SANDS COMPANY P LTD
|
January 2, 2007 |
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COMMISSIONER OF INCOME TAX Vs. NEPC TEXTILES LTD
|
January 2, 2007 |
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COMMISSIONER OF INCOME TAX Vs. R RAJINIKANTH
|
January 2, 2007 |
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COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LTD
|
February 19, 2007 |
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COMMISSIONER OF INCOME TAX Vs. AIRCEL LIMITED
|
March 13, 2007 |
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COMMISSIONER OF INCOME TAX Vs. VIJAY SHANTHI FINANCE LTD
|
March 5, 2007 |
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COMMISSIONER OF INCOME TAX Vs. MSK CONSTRUCTIONS PVT LTD
|
March 5, 2007 |
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COMMISSIONER OF INCOME TAX Vs. SHARADHA INDUSTRIES
|
March 5, 2007 |
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COMMISSIONER OF INCOME TAX Vs. KONGARAR SPINNERS LTD
|
March 5, 2007 |
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COMMISSIONER OF INCOME TAX Vs. R M PATEL
|
April 18, 2007 |
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COMMISSIONER OF INCOME TAX Vs. ISKRAEMECO SEAHORSE LTD
|
April 23, 2007 |
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COMMISSIONER OF INCOME TAX Vs. SHASENAN M PARPAI
|
April 17, 2007 |
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COMMISSIONER OF INCOME TAX Vs. K RAMASAMY
|
March 26, 2007 |
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COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LTD
|
February 26, 2007 |
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COMMISSIONER OF INCOME TAX Vs. RAJARATHNA MILLS LTD
|
January 22, 2007 |
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COMMISSIONER OF INCOME TAX Vs. WELL TRUST INVESTMENTS
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August 28, 2007 |
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COMMISSIONER OF INCOME TAX Vs. SALZER ELECTRONICS LTD
|
July 3, 2007 |
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COMMISSIONER OF INCOME TAX Vs. M.P. PURUSHOTHAMAN
|
June 7, 2007 |
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COMMISSIONER OF INCOME TAX Vs. S R ASSOCIATES
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February 6, 2007 |
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COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS LIMITED
|
February 6, 2007 |
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COMMISSIONER OF INCOME TAX Vs. KOVAI MARUTHI PAPER AND BOARD P LTD
|
August 6, 2007 |
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COMMISSIONER OF INCOME TAX Vs. RANGANATHAR AND CO
|
August 6, 2007 |
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COMMISSIONER OF INCOME TAX Vs. P S MANI
|
August 10, 2007 |
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COMMISSIONER OF INCOME TAX Vs. K RAJAPANDIAN
|
August 13, 2007 |
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COMMISSIONER OF INCOME TAX Vs. ASSOCIATED ELECTRICAL AGENCIES
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August 16, 2007 |
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COMMISSIONER OF INCOME TAX Vs. S A S ENTERPRISES
|
August 16, 2007 |
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COMMISSIONER OF INCOME TAX Vs. IMPERIAL GRANITE P LTD
|
August 16, 2007 |
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COMMISSIONER OF INCOME TAX Vs. TRACTORS AND FARM EQUIPMENT LTD
|
August 27, 2007 |
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COMMISSIONER OF INCOME TAX Vs. LUCAS TVS LTD
|
August 28, 2007 |
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COMMISSIONER OF INCOME TAX Vs. R R K GRANITES
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August 29, 2007 |
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COMMISSIONER OF INCOME TAX Vs. PALANI ANDAVAR COTTON AND SYNTHETIC SPINNERS LIMITED
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August 27, 2007 |
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COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LTD
|
August 27, 2007 |
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COMMISSIONER OF INCOME TAX Vs. ANNAMALAI FINANCE LIMITED
|
September 4, 2007 |
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COMMISSIONER OF INCOME TAX Vs. GOBI TEXTILES LIMITED
|
September 4, 2007 |
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COMMISSIONER OF INCOME TAX Vs. CHOLOMANDALAM INVESTEMNT AND FINANCE CO LTD
|
October 31, 2007 |
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COMMISSIONER OF INCOME TAX Vs. PREMIER POLYTRONICS LTD
|
November 6, 2007 |
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COMMISSIONER OF INCOME TAX Vs. THIRU AROORAN SUGARS LTD
|
October 3, 2007 |
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COMMISSIONER OF INCOME TAX Vs. OBLI GRANITES
|
October 3, 2007 |
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COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA MILLS LIMITED
|
October 4, 2007 |
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COMMISSIONER OF INCOME TAX Vs. SILICAL METALLURGIC LIMITED
|
October 4, 2007 |
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COMMISSIONER OF INCOME TAX Vs. EWS FINANCE AND INVESTMENTS LTD
|
October 23, 2007 |
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COMMISSIONER OF INCOME TAX Vs. KAILASH TRIPLE STERLIZED WATER CHENNAI PRIVATE LIMITED
|
November 13, 2007 |
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COMMISSIONER OF INCOME TAX Vs. SHAKTHI KNITTING LIMITED
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November 21, 2007 |
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COMMISSIONER OF INCOME TAX Vs. VINBROS AND COMPANY
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November 29, 2007 |
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COMMISSIONER OF INCOME TAX Vs. KAMY SOFTWARE SOLUTIONS P LTD
|
December 4, 2007 |
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COMMISSIONER OF INCOME TAX Vs. JAYASAKTHI BENEFIT FUND LIMITED
|
December 18, 2007 |
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COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION
|
December 10, 2007 |
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COMMISSIONER OF INCOME TAX Vs. JAGATH ENTERPRISES (P) LTD
|
March 5, 2007 |
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COMMISSIONER OF INCOME TAX Vs. RANE BRAKE LININGS LTD
|
October 1, 2007 |
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COMMISSIONER OF INCOME TAX Vs. ELGI FINANCE LTD
|
June 4, 2007 |
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COMMISSIONER OF INCOME TAX Vs. S. MOHAMMAD DHURABUDEEN
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July 11, 2007 |
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COMMISSIONER OF INCOME TAX Vs. MEENAKSHI NARAYANAN INVESTMENTS (P) LTD.
|
July 13, 2007 |
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COMMISSIONER OF INCOME TAX Vs. MACMILLAN INDIA LTD.
|
February 6, 2007 |
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COMMISSIONER OF INCOME TAX Vs. VIJAYAKUMAR NAHAR
|
June 4, 2007 |
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COMMISSIONER OF INCOME TAX Vs. NICCO UCO ALLIANCE CREDIT LTD
|
February 6, 2007 |
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COMMISSIONER OF INCOME TAX CENT CIRCLE III CHENNAI Vs. S PALANIVEL
|
February 13, 2007 |
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COMMISSIONER OF INCOME TAX CENT I CHENNAI Vs. K SENTHILNATHAN
|
February 7, 2007 |
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COMMISSIONER OF INCOME TAX CENTRAL CIRCLE III CHENNAI Vs. NEOTECH COMPANY FIRM
|
February 7, 2007 |
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COMMISSIONER OF INCOME TAX CHANNAI Vs. TARAPORE AND CO
|
December 3, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. CARBORANDUM UNIVERSAL LTD
|
December 4, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. MANGAL TIRTH ESTATES LTD
|
November 29, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. TAMILNADU INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
November 28, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. BILAHARI ENTERPRISES PVT LTD
|
November 27, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. T A KRISHNASWAMY
|
November 27, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. GLAMOUR SAREE MUSUEM
|
October 1, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. VINBROS AND COMPANY NO 23 ROMAIN ROLLAND STREET PONDICHERRY
|
October 29, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. DEVRAJ NENSEE AND CO CHENNAI
|
September 4, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. EWS FINANCE AND INVESTMENTS LTD
|
September 5, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. SECIT SPA SOCIETA ECOLOGICA ILALIANA INDIA PROJECT OFFICE
|
August 29, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. B TIBURTIUS 18 R K NAGAR II CROSS ST THIRUVANMIYUR CHENNAI
|
September 18, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. SHRIRAM TRANSPORT FINANCE CO LTD
|
July 17, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. CAFCO SYNDICATE SHIPPING CO CHENNAI
|
July 23, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. Y K SHOJI STONE INDO P LTD
|
July 25, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. SAPTHAGIRI TRADERS LTD
|
July 11, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. T M ABDUL AZEEZ AND CO NO 17 ANDERSON STREET CHENNAI 600 001
|
July 5, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPN LTD
|
July 13, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. TRISHUL INVESTMENTS LTD
|
July 12, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. SUNDARAM FINANCE LIMITED CHENNAI
|
February 13, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. UNION COMPANY MOTORS LIMITED CHENNAI
|
February 13, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. SUN T V LTD
|
February 28, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. C MALATHY
|
February 26, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. SUPERSTAR MUSIC
|
February 26, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. S S KALADEVI
|
February 26, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. SOUTH INDIA CORPORATION AGENCIES LIMITED CHENNAI
|
February 26, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. CHEMICALS AND PLASTICS INDIA LTD
|
February 26, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD
|
February 27, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. BRILLIANT TUTORIALS PVT LTD
|
January 29, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. SURANA METALS AND STEELS I LTD
|
January 22, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. SURESH B MEHTA
|
January 24, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. TTK PHARMA LIMITED CHENNAI
|
January 31, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. TRACTORS AND FARMS EQUIPMENTS LTD
|
February 6, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. ROTORK CONTROLS INDIA LTD
|
February 5, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. TVS LEAN LOGISTICS LTD
|
June 27, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. RANE MADRAS LTD
|
June 22, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. INDIA NIPPON ELECTRICALS LTD
|
June 21, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. ADYAR GATE HOTEL LTD
|
June 21, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. ELECTRO POLYCHEM LTD
|
June 21, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. FAIZAN SHOES PVT LTD
|
June 22, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. VISWAPRIYA FINANCIAL SERVICES AND SECURITIES LTD
|
June 22, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. GIZA IMPEX P LTD
|
June 15, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. ASMA EXPORTS
|
June 20, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. YAK GRANITE INDUSTRIES P LTD
|
June 18, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. VELLORE ELECTRIC CORPORATION LTD
|
June 18, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. CAPLIN POINT LABORATORIES LTD
|
June 19, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. SAK SOFT LTD
|
June 13, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. GANESAN BUILDERS LTD
|
June 14, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. NEW AMBADI INVESTMENTS PVT LTD
|
July 5, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. INTEGRATED FINANCE CO LTD
|
July 5, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. TAJ BOREWELLS VIRUDHUNAGAR
|
April 2, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. HEERA FINANCIAL SERVICES LTD
|
June 8, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. A V THOMAS EXPORTS LTD
|
June 8, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. CHOLAMANDALAM INV AND FINANCE CO LTD DATE HOUSE 2 NSC BOSE ROAD CHENNAI 600 001
|
June 6, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. SABENA DETERGENTS PRIVATE LTD
|
June 7, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. UCAL FUEL SYSTEMS LTD
|
June 5, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. CHEMPLAST SANMAR LTD
|
June 5, 2007 |
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COMMISSIONER OF INCOME TAX CHENNAI Vs. A K DAGA
|
June 5, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI 1 Vs. GEORGE OAKES LTD
|
June 6, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI III Vs. STATE INDUSTRIAL PROMOTION CORPORATION OF TAMIL NADU LIMITED
|
July 24, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI X Vs. UNITED INDIA SHOE CORPORATION PVT LTD
|
June 18, 2007 |
|
COMMISSIONER OF INCOME TAX CHENNAI X Vs. G RAMASAMY
|
July 2, 2007 |
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COMMISSIONER OF INCOME TAX COIMBATORE Vs. V SUBRAMANIAN LATE
|
July 2, 2007 |
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COMMISSIONER OF INCOME TAX COIMBATORE Vs. K M PACHAYAPPAN
|
July 4, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. PREMIER MILLS LTD
|
June 18, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. ELGI ULTRA INDUSTRIES LTD
|
June 6, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. L S LAKSHMANASWAMY
|
June 9, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. REVATHI EQUIPMENT LTD
|
June 9, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. B AMRITHALAKSHMI
|
June 4, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. K K S K LEATHER PROCESSOR PVT LTD
|
February 5, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. GNANAMBIKAI MILLS LTD
|
February 5, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. VENKATESA SPINNERS PVT LTD
|
January 23, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. SAKTHI FINANCE LTD
|
January 2, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. SIV INDUSTRIES LTD
|
February 26, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. SHIVA DISTILLERIES LTD
|
February 13, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. RUGMINI RAM RAGAV SPINNERS P LTD
|
July 12, 2007 |
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COMMISSIONER OF INCOME TAX COIMBATORE Vs. KAY ARR ENTERPRISES 694 AVANASHI ROAD COIMBATORE
|
July 6, 2007 |
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COMMISSIONER OF INCOME TAX COIMBATORE Vs. ABDUL RAHMAN SAIT
|
July 10, 2007 |
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COMMISSIONER OF INCOME TAX COIMBATORE Vs. MADRAS OXYGEN AND ACETYLENE CO LTD
|
September 18, 2007 |
|
COMMISSIONER OF INCOME TAX COIMBATORE Vs. SUPRIYA INVESTMENTS PVT LTD
|
September 4, 2007 |
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COMMISSIONER OF INCOME TAX COIMBATORE Vs. OFFICIAL LIQUIDATOR
|
October 22, 2007 |
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COMMISSIONER OF INCOME TAX COIMBATORE III Vs. PIONEER BREEDING FARMS PONGALUR COIMBATORE DISTRICT
|
February 26, 2007 |
|
COMMISSIONER OF INCOME TAX I Vs. TAMIL NADU SUGAR CORPORATION LTD
|
October 1, 2007 |
|
COMMISSIONER OF INCOME TAX I Vs. SIVANANDA STEELS LTD
|
October 3, 2007 |
|
COMMISSIONER OF INCOME TAX I CHENNAI Vs. ASHOK LEYLAND LTD
|
September 3, 2007 |
|
COMMISSIONER OF INCOME TAX I CHENNAI Vs. VIJAYASHREE FINANCE AND INVESTMENT CO PVT LTD
|
December 18, 2007 |
|
COMMISSIONER OF INCOME TAX I CHENNAI Vs. ASHOK LEYLAND LTD
|
February 26, 2007 |
|
COMMISSIONER OF INCOME TAX I CHENNAI Vs. ASHOK LEYLAND LIMITED CHENNAI
|
March 21, 2007 |
|
COMMISSIONER OF INCOME TAX I CHENNAI Vs. CHOLAMANDALAM SECURITIES LTD
|
June 6, 2007 |
|
COMMISSIONER OF INCOME TAX I CHENNAI Vs. FIRST LEASING CO OF INDIA LTD
|
July 2, 2007 |
|
COMMISSIONER OF INCOME TAX II CHENNAI Vs. B JAYALAKSHMI
|
June 13, 2007 |
|
COMMISSIONER OF INCOME TAX III CHENNAI Vs. NEYVELI LIGNITE CORPORATION LTD
|
July 2, 2007 |
|
COMMISSIONER OF INCOME TAX III CHENNAI Vs. SHARON VANEERS P LTD
|
February 26, 2007 |
|
COMMISSIONER OF INCOME TAX IV Vs. ADMIRALITY HOTEL
|
September 11, 2007 |
|
COMMISSIONER OF INCOME TAX IV CHENNAI Vs. P VASU
|
June 13, 2007 |
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COMMISSIONER OF INCOME TAX IV CHENNAI Vs. VGR FOUNDATIONS FLAT NO 6 31 II MAIN ROAD KASTURBA NAGAR CHENNAI 20
|
June 14, 2007 |
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COMMISSIONER OF INCOME TAX IX CHENNAI Vs. G SAROJA
|
June 18, 2007 |
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COMMISSIONER OF INCOME TAX MADRAS Vs. V ABDUL JABBAR SAHEB
|
August 27, 2007 |
|
COMMISSIONER OF INCOME TAX MADURAI Vs. TAMILNADU JAI BHARATH MILLS LTD
|
October 22, 2007 |
|
COMMISSIONER OF INCOME TAX MADURAI Vs. P JEYAVELAN
|
November 28, 2007 |
|
COMMISSIONER OF INCOME TAX MADURAI Vs. SREE KADERI AMBAL MILLS LTD
|
November 14, 2007 |
|
COMMISSIONER OF INCOME TAX MADURAI Vs. SOUTHERN ROADWAYS LTD
|
June 19, 2007 |
|
COMMISSIONER OF INCOME TAX MADURAI Vs. SIVA SPRINGS
|
June 20, 2007 |
|
COMMISSIONER OF INCOME TAX MADURAI Vs. THIAGARAJAR MILLS LTD
|
June 11, 2007 |
|
COMMISSIONER OF INCOME TAX MADURAI Vs. COATS VIYELLA INDIA LTD
|
April 23, 2007 |
|
COMMISSIONER OF INCOME TAX MADURAI Vs. BALIKA FINANCE CO LTD
|
February 26, 2007 |
|
COMMISSIONER OF INCOME TAX MADURAI Vs. TAMILNADU MERCANTILE BANK LTD
|
January 23, 2007 |
|
COMMISSIONER OF INCOME TAX NUNGAMBAKKAM HIGH ROAD CHENNAI Vs. BALAJI HOTELS AND ENTERPRISES LTD
|
July 30, 2007 |
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COMMISSIONER OF INCOME TAX NUNGAMBAKKAM HIGH ROAD CHENNAI 34 Vs. PARRY CONFECTIONARY LTD
|
June 18, 2007 |
|
COMMISSIONER OF INCOME TAX PONDICHERRY Vs. KHURSHEED ANWAR DOLPHIN HOUSE 236 MISSION STREET PONDICHERRY
|
August 13, 2007 |
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COMMISSIONER OF INCOME TAX SALEM Vs. RAMACHANDRA HATCHERIES 548 TIRUCHY MAIN ROAD GUGAI
|
July 6, 2007 |
|
COMMISSIONER OF INCOME TAX SALEM Vs. A G GRANITES P LTD
|
July 16, 2007 |
|
COMMISSIONER OF INCOME TAX SALEM Vs. M PACHAMUTHU
|
August 28, 2007 |
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COMMISSIONER OF INCOME TAX SALEM Vs. CHAN BASHA
|
June 14, 2007 |
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COMMISSIONER OF INCOME TAX SALEM Vs. A V K CONSTRUCTIONS PVT LTD
|
June 21, 2007 |
|
COMMISSIONER OF INCOME TAX SALEM Vs. S KHADER KHAN SON 90 SYED MADAR STREET SHEVAPET SALEM
|
July 4, 2007 |
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COMMISSIONER OF INCOME TAX SALEM Vs. SAMBANDHAM SPINNING MILLS LTD
|
April 18, 2007 |
|
COMMISSIONER OF INCOME TAX SALEM Vs. KANDAGIRI SPINNING MILLS LTD
|
April 18, 2007 |
|
COMMISSIONER OF INCOME TAX SALEM Vs. NONMAG WIRES PVT LTD
|
January 31, 2007 |
|
COMMISSIONER OF INCOME TAX SALEM Vs. MANAGER STATE BANK OF INDIA NANGAVALLI SALEM
|
February 26, 2007 |
|
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. LANXESS INDIA PVT LTD
|
September 12, 2007 |
|
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. PIONEER ASIA PACKING P LIMITED
|
November 21, 2007 |
|
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. V PREMA
|
January 29, 2007 |
|
COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS Vs. VISWAS FOOTWEAR COMPANY LIMITED A 2 III PHASE GUINDY INDUSTRIAL ESTATE CHENNAI
|
July 3, 2007 |
|
COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS Vs. S A E INDIA LIMITED 29
|
August 27, 2007 |
|
COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS Vs. TAMIL NADU TRANSPORT DEVELOPMENT FINANCE CORPORATION LIMITED TAMIL NADU TOURISM COMPLEX IV FLOOR NEAR KALAIVANAR ARANGAM
|
July 6, 2007 |
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COMMISSIONER OF INCOME TAX TAMIL NADU III MADRAS Vs. S RAMAAMIRTHAM
|
July 13, 2007 |
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COMMISSIONER OF INCOME TAX TAMIL NADU IX MADRAS Vs. SHIELA SATHIA KUMAR
|
September 17, 2007 |
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COMMISSIONER OF INCOME TAX TAMIL NADU VII CHENNAI Vs. CHENSING VENTURES CHENNAI
|
April 9, 2007 |
|
COMMISSIONER OF INCOME TAX TIRUCHIRAPALLI Vs. LAKSHMI VILAS BANK LTD
|
June 18, 2007 |
|
COMMISSIONER OF INCOME TAX TIRUCHIRAPALLI Vs. LAKSHMI VILAS BANK LTD
|
February 13, 2007 |
|
COMMISSIONER OF INCOME TAX TIRUCHIRAPALLI Vs. M RAVINDRAN
|
July 12, 2007 |
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COMMISSIONER OF INCOME TAX TIRUCHIRAPALLI Vs. M ABDUL KAREEM
|
July 17, 2007 |
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COMMISSIONER OF INCOME TAX TIRUCHIRAPALLI Vs. BHARAT HEAVY ELECTRICALS LTD
|
October 30, 2007 |
|
COMMISSIONER OF INCOME TAX TRICHY Vs. K S MANGUDI KALLUR VILLAGE THIRUMAYAM TALUK PUDUKKOTTAI
|
July 23, 2007 |
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COMMISSIONER OF INCOME TAX TRICHY Vs. S SUBRAMANIAM
|
January 3, 2007 |
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COMMISSIONER OF INCOME TAX TRICHY Vs. V A OLI MOHAMMED
|
June 6, 2007 |
|
COMMISSIONER OF INCOME TAX TRICHY Vs. S KALAIVANI
|
June 5, 2007 |
|
COMMISSIONER OF INCOME TAX TRICHY II Vs. CITY UNION BANK LTD
|
February 26, 2007 |
|
COMMISSIONER OF INCOME TAX VII CHENNAI Vs. A E SAROJINI CHENNAI
|
March 5, 2007 |
|
COMMISSIONER OF INCOME TAX VII CHENNAI Vs. VIJAY CONSTRUCTIONS CHENNAI
|
July 31, 2007 |
|
COMMISSIONER OF INCOME TAX VIRUDHUNAGAR Vs. RAO BAGHADUR ADK DHARMARAJA EDUCATIONAL CHARITY TRUST RAJAPALAYAM
|
January 29, 2007 |
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COMMISSIONER OF INCOME-TAX Vs. COMBUSTION ENGINEERING INC
|
August 21, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. NIPPON ENTERPRISE SOUTH
|
August 28, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. A N DYANESWARAN
|
September 3, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. MODERN ENG. CONSTRUCTIONS CO-OPERATIVE SOCIETY LTD
|
February 26, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJARAM MILLS P. LTD
|
June 7, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJANIKANT SCHNELDER AND ASSOCIATES P. LTD
|
September 10, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. PREMIER MILLS LTD
|
January 18, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. VARALAKSHMI CHEMIND P. LTD.
|
March 21, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. SHIVA TEX YARN LTD
|
June 9, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. METAL POWER CO. LTD
|
March 14, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. T.V.S. SEWING NEEDLES LTD
|
April 16, 2007 |
|
COMMISSIONER OF INCOME-TAX CHENNAI Vs. SANMAR ELECTRONICS LTD
|
September 10, 2007 |
|
COMMISSIONER OF INCOME-TAX-I Vs. S.M.S. GARDENS
|
August 13, 2007 |
|
COMMISSIONER OF POLICE, CITY POLICE OFFICE, CHENNAI Vs. AMITA SAWHNEY
|
March 1, 2007 |
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COMMISSIONER OF PROHIBITION AND EXCISE MADRAS Vs. N VELAPPAN NAIR
|
April 13, 2007 |
|
COMMISSIONER OF SERVICE TAX Vs. SHARDA MOTOR INDUSTRIES LTD
|
December 10, 2007 |
|
COMMISSIONER OF SERVICE TAXNANDANAM CHENNAI Vs. LUMAX SAMLIP INDUSTRIES LTD
|
July 26, 2007 |
|
COMMISSIONER OF TAMIL NADU RAFFLES Vs. NARAYANAN POTI
|
January 2, 2007 |
|
COMMISSIONER OF WEALTH TAX CHENNAI Vs. VGP HOUSING PVT LTD
|
July 2, 2007 |
|
COMMISSIONER OF WEALTH TAX TAMIL NADU Vs. C R K SWAMY
|
June 4, 2007 |
|
COMMISSIONER SATHYAMANGALAM MUNICIPALITY SATHYAMANGALAM Vs. M SARASWATHY
|
November 16, 2007 |
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COMMISSIONER TIRUCHIRAPALLI CITY MUNICIPAL CORPORATION Vs. G JOSEPH
|
April 27, 2007 |
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COMMONWEALTH ADVOCATE ASSOCIATION OF INDIA Vs. HOME SECRETARY
|
October 22, 2007 |
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COMMONWEALTH ADVOCATE ASSOCIATION OF INDIA Vs. GOVERNMENT OF INDIA
|
October 22, 2007 |
|
COMMR EDAPADI MUNICIPALITY EDAPADI SALEM DIATRICT Vs. JOINT COMMR OF LABOUR APPELLATE AUTHORITY UNDER THE PAYMENT OFGRATUITY
|
September 10, 2007 |
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COMPANIA NAVIERA SODNOC Vs. BHARAT REFINERIES LTD
|
March 5, 2007 |
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CONCORD INDUSTRIES Vs. EXECUTIVE OFFICER AND PRESIDENT, TOWN PANCHAYAT
|
February 16, 2007 |
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CONSORTIUM OF SELF FINANCING PROFESSIONAL ARTS AND SCIENCE COLLEGES TAMIL NADU Vs. STATE OF TAMIL NADU
|
July 2, 2007 |
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CONTEMPORARY TARGETT PRAFULL PVT LTD Vs. COMMERCIAL TAX OFFICER
|
March 1, 2007 |
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CONTEMPORARY TARGETT PRAFULL PVT LTD Vs. COMMERCIAL TAX OFFICER, COONOOR
|
March 3, 2007 |
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CONTINENTAL EXPORTERS Vs. JOINT COMMISSIONER
|
March 7, 2007 |
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COOPERATIVE NAGAR RESIDENTS WELFARE ASSOCIATION Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING ANNA SALAI CHENNAI
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December 19, 2007 |
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COROMANDEL LEATHER EMPLOYEES UNION Vs. INDIAN BANK
|
January 29, 2007 |
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CORPORATION OF MADRAS Vs. J PERIYANAYAKI
|
April 19, 2007 |
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CORRESPONDENT BRITANNIA HIGHER SECONDARY SCHOOL PADI Vs. STATE OF TAMIL NADU
|
February 6, 2007 |
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CORRESPONDENT DHANALAKSHMI AIDED ELEMENTARY SCHOOL Vs. S SOUNDARARAJAN
|
September 20, 2007 |
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CORRESPONDENT JOTHI HIGH SCHOOL NARIMEDU MADURAI Vs. CHIEF EDUCATIONAL OFFICER MADURAI
|
September 14, 2007 |
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CORRESPONDENT OUR LADY OF LOURDES GIRLS HIGHER SECONDARY SCHOOL Vs. SILVA FERNANDO
|
October 9, 2007 |
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CORRESPONDENT SECRETARY AND MANAGING TRUSTEE SALEM SOWDESWARI COLLEGE COMMITTEE SALEM Vs. M RAJAGOPALAN
|
September 27, 2007 |
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CORRESPONDENT ST JOSEPHS RESIDENTIAL SCHOOL KANCHEEPURAM DISTRICT Vs. STATE OF TAMILNADU
|
July 21, 2007 |
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COTTAGE INDUSTRIES EXPOSITION LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
November 26, 2007 |
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CRAIGMORE PLANTATIONS INDIA PVT LTD Vs. ASSISTANT EXECUTIVE ENGINEER
|
October 12, 2007 |
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CRIMINAL REVISION CASE Vs. V V S MANIAN
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October 30, 2007 |
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CRN INVESTMENTS (P) LTD Vs. COMMISSIONER OF INCOME TAX
|
February 20, 2007 |
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CROMPTON GREAVES LIMITED Vs. ASSISTANT COMMISSIONER
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September 4, 2007 |
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CROMPTON GREAVES LTD Vs. DYNA PLOT NO 246 NEHRU NAGAR OLD MAHABALIPURAM ROAD KOTTIVAKKAM CHENNAI
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April 27, 2007 |
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CYPRESS SEMICONDUCTOR TECHNOLOGY INDIA PRIVATE LIMITED Vs. M G BROTHERS LORRY SERVICE
|
July 17, 2007 |
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D A PARAMASIVAM Vs. NATARAJA ACHARI
|
February 1, 2007 |
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D ANBALAGAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
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November 14, 2007 |
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D ANBARASI Vs. GOVERNMENT OF TAMIL NADU
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November 30, 2007 |
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D APPU @ APPUNU Vs. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
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November 21, 2007 |
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D ARAVINTH Vs. STATE OF TAMIL NADU
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June 21, 2007 |
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D BALARAMA REDDIAR Vs. DISTRICT COLLECTOR CUDDALORE
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December 3, 2007 |
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D BASANTHKUMAR Vs. STATE
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September 28, 2007 |
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D CHANDRAMOHAN Vs. SECRETARY TAMIL NADU STATE TRANSPORT
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July 4, 2007 |
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D DALLASBAR Vs. STATE
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March 9, 2007 |
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D EASWARI Vs. STATE OF TAMIL NADU
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November 5, 2007 |
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D EMIMAL Vs. PRINCIPAL ALAGAPPA CHETTIAR ENGINEERING COLLEGE KARAIKUDI
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August 29, 2007 |
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D ESLIN JOSPEH Vs. DINDIGUL MUNICIPALITY
|
June 11, 2007 |
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D GANESAN Vs. SUPERINTENDING ENGINEER SALEM ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD
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September 11, 2007 |
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D GRAHALAKSHMI Vs. STATE
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October 12, 2007 |
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D INCENT RANI Vs. V SUNDARAMOORTHY
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March 9, 2007 |
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D JAGADEESAN Vs. BANK OF BARODA NO 26 G BLOCK BANDRA KURLA COMPLEX BANDRA E MUMBAI
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February 1, 2007 |
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D JAGADEESAN Vs. BANK OF BARODA
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February 3, 2007 |
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D K BHASKARAN Vs. BARTON TRUST A REGISTERED PARTNERSHIP FIRM
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July 27, 2007 |
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D K SRIRAMULU Vs. P MALLIKA
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March 5, 2007 |
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D KANNAMMAL Vs. RENUGA PALANISAMY
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December 18, 2007 |
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D KANNAN Vs. DIRECTOR OF PLANNING NATIONAL HIGHWAYS AUTHORITY OF INDIA
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January 12, 2007 |
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D KIRUBANAYAGAM Vs. ST JOSEPH CHARITY TRUST
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August 8, 2007 |
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D KUMAR Vs. G MARIAPPAN NADAR
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October 26, 2007 |
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D MATHIAZHAGAN Vs. COMMISSIONER TAMBARAM MUNICIPALITY
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October 1, 2007 |
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D MEGANATHAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
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June 11, 2007 |
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D MOHAN Vs. N KUPPAN ALIAS DURAI
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April 3, 2007 |
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D MOHAN Vs. SUB REGISTRAR POONAMALLEE, CHENNAI
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March 3, 2007 |
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D MUGUNDA BABU Vs. GOVERNMENT OF TAMIL NADU
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July 5, 2007 |
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D MURALI Vs. P SUBASH CHAND JAIN
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November 5, 2007 |
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D MURALIDHARAN Vs. PAVATHAL
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June 6, 2007 |
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D MURUGESAN Vs. DEPUTY GENERAL MANAGER NORTH WEST CHENNAI TELEPHONES
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December 14, 2007 |
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D NAGENDRAN Vs. VIRUDHUNAGAR HINDU NADAR SENTHILKUMAR NADAR COLLEGE PARIPALANA SABAI
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November 13, 2007 |
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D NARAYANAN Vs. STATE OF TAMILNADU
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September 20, 2007 |
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D NIRMALA DEVI Vs. V M DHANASEKARAN
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March 27, 2007 |
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D PARAMASIVAM Vs. STATE OF TAMIL NADU
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April 3, 2007 |
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D POOMANI Vs. STATE OF TAMIL NADU
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December 11, 2007 |
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D PRABAGARAN Vs. GENERAL MANAGER, PERSONNEL AND ADMINISTRATION (R AND A) DEPARTMENT, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND THE MANAGING DIRECTOR, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
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October 3, 2007 |
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D PURUSHOTHAMAN Vs. GOVERNMENT OF INDIA
|
November 16, 2007 |
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D R P SUNDHARAM Vs. CANARA BANK
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October 5, 2007 |
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D RAJA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
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August 2, 2007 |
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D RAJAGOPAL Vs. GENERAL MANAGER CELLULAR CONCRETE PLANT TAMIL NADU HOUSING BOARD ENNORE
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July 16, 2007 |
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D RAJAMANICKAM, JUNIOR ENGINEER Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
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October 23, 2007 |
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D RAJITHA Vs. ENEN IMPEX PRIVATE LIMITED
|
December 14, 2007 |
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D RAJMOHAN Vs. D PREMA
|
June 26, 2007 |
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D RAMACHANDRAN AND N PRAVEEN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
|
November 22, 2007 |
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D RAMANI MOHAN Vs. COMMISSIONER KRISHNAGIRI MUNICIPALITY KRISHNAGIRI TALUK DHARMAPURI DISTRICT
|
December 11, 2007 |
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D RAMESH Vs. SECRETARY TO GOVT OF TAMIL NADU PROHIBITION AND EXCISE DEPT
|
January 29, 2007 |
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D RATHINAM Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
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December 3, 2007 |
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D RATHINAVEL PANDIAN Vs. STATE OF TAMIL NADU
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October 22, 2007 |
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D S BEDI Vs. P JAYAVELU
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November 6, 2007 |
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D S MAHI Vs. SPECIAL POLICE ESTABLISHMENT
|
January 25, 2007 |
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D S SATHISH Vs. MINOR P SUNDARESAN
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March 5, 2007 |
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D S SENTHIVEL Vs. ASSISTANT SECRETARY STATE TRANSPORT AUTHORITY
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August 16, 2007 |
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D SARASWATHY Vs. K KRISHNASAMY
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February 7, 2007 |
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D SARAVANA PRABHU Vs. COMMISSIONER OF POLICE COIMBATORE
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December 7, 2007 |
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D SAROJA Vs. SARASWATHI
|
November 5, 2007 |
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D SEKAR Vs. STATE OF TAMIL NADU
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March 9, 2007 |
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D SEKAR Vs. SUBBARAYALU
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March 2, 2007 |
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D SENTHIL KUMAR Vs. T BALAKRISHNAN VICE CHANCELLOR PERIYAR UNIVERSITY
|
March 14, 2007 |
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D SHANKAR Vs. CHIDAMBARAM GOPAL
|
June 12, 2007 |
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D SHANMUGHA DESIKAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
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December 20, 2007 |
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D SHIVASHANKAR Vs. UNION OF INDIA
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June 5, 2007 |
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D SIVASANKARAN Vs. NESAMONY TRANSPORT CORPORATION LIMITED
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September 7, 2007 |
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D SIVASANKARAN Vs. STATE OF TAMILNADU
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July 5, 2007 |
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D UMASHANKAR Vs. C KALPANA
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March 22, 2007 |
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D UNGUSWAMY Vs. SECRETARY TO GOVERNEMENT HOME DEPARTMENT
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January 19, 2007 |
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D VALLI Vs. ADDL CHIEF ENGINEER (PURCHASE AND ADMINISTRATION)
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February 27, 2007 |
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D VEERAMANI Vs. D VASU
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January 19, 2007 |
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D VENKATACHALAM Vs. STATE
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August 6, 2007 |
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D VENKATASHALAM Vs. STATE OF TAMIL NADU
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August 6, 2007 |
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D VENKATESAN Vs. TAMIL NADU ELECTRICITY BOARD
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December 3, 2007 |
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D W SAMUEL Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH CHENNAI
|
March 27, 2007 |
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D. MURALIDHARAN Vs. CHENNAPPAN
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June 6, 2007 |
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D.A. PRABHAKAR Vs. THE INSPECTOR GENERAL OF POLICE
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January 29, 2007 |
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DADHA ESTATES PVT LTD Vs. C RAVINDRAN
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March 23, 2007 |
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DAISY Vs. STATE
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July 27, 2007 |
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DAMAYANTHI KAILASAM Vs. D F PHILIPS
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March 7, 2007 |
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DANALAKSHMI Vs. RAMALINGAM
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February 6, 2007 |
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DANIE INBAM TEACHER TRAINING INSTITUTE Vs. SECRETARY TO GOVT
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December 6, 2007 |
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DANIEL SATYA PRAKASH Vs. SYLVIA VASTHI DANIEL
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April 19, 2007 |
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DAS LAGERWAY WIND TURBINES LTD Vs. CYNOSURE INVESTMENTS PRIVATE LTD
|
March 21, 2007 |
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DASAN Vs. STATE OF TAMIL NADU
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December 20, 2007 |
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DAVID RAJ Vs. DISTRICT COLLECTOR
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November 16, 2007 |
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DAWSON CHANDRARAJ Vs. R MARI AMMAL
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November 2, 2007 |
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DAYALAN Vs. MALLIKA
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January 19, 2007 |
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DEEN DAYAL MEDICAL AND EDUCATIONAL TRUST Vs. STATE GOVERNMENT OF TAMIL NADU
|
January 4, 2007 |
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DEENA ALIAS DINESH KUMAR Vs. STATE OF TAMILNADU
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November 6, 2007 |
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DEEPA JOTHI FINANACE AND INVESTMENTS PARTNERSHIP FIRM Vs. J DEVA IRAKKAM
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June 12, 2007 |
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DEEPAM POZHUTHU POKKU MANDRAM Vs. STATE OF TAMIL NADU
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December 20, 2007 |
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DEIVANAI Vs. STATE OF TAMILNADU
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November 7, 2007 |
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DEIVANAI Vs. KALAISELVI
|
December 5, 2007 |
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DENNY Vs. DISTRICT COLLECTOR VELLORE VELLORE DISTRICT
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September 27, 2007 |
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DEPUTY COMMISSIONER Vs. R.S. GRANITES
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October 4, 2007 |
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DEPUTY COMMISSIONER CT MADURAI DIVISION MADURAI Vs. TVL SUBBIAH FOUNDRY
|
September 12, 2007 |
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DEPUTY COMMISSIONER OF CIVIL SUPPLIES CHEPAUK CHENNAI Vs. S DAMODARAN
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March 23, 2007 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. ENGINEERING INDUSTRIAL FOUNDRY CO
|
April 3, 2007 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. SREE JANARDHANA MILLS UPPLIPALAYAM COIMBATORE
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August 9, 2007 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. CHOLA TEXTILES PVT LTD
|
October 3, 2007 |
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DEPUTY GENERAL MANAGER Vs. S ALBERT
|
June 5, 2007 |
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DEPUTY GENERAL MANAGER EXPORT IMPORT BANK OF INDIA Vs. PRESIDING OFFICER
|
October 9, 2007 |
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DEPUTY GENERAL MANAGER ZONAL MANAGER REVIEWING AUTHORITY CENTRAL BANK OF INDIA Vs. A LAWRENCE
|
April 13, 2007 |
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DEVA ALIAS DEVENDRAN Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
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December 4, 2007 |
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DEVARAJ Vs. STATE OF TAMIL NADU
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August 2, 2007 |
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DEVENDRA PUNDIR Vs. RAJENDRA PRASAD MAURYA
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October 24, 2007 |
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DEVI Vs. GOVERNMENT OF TAMIL NADU
|
December 10, 2007 |
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DEVI NAGAR RESIDENCES WELFARE ASSOCIATION A REGISTERED SOCIETY REGD NO 198/98 Ï¿½ Vs. SUBBATHA
|
April 12, 2007 |
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DEVI NARAYANAN HOUSING DEVELOPMENT PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION DEPARTMENT OF REGISTRATION SANTHOME HIGH ROAD CHENNAI
|
June 28, 2007 |
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DEVI SPINNING MILLS LTD Vs. APPELLATE ASSISTANT COMMISSIONER
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March 1, 2007 |
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DEVIDSON Vs. STATE
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January 22, 2007 |
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DHAMODHARAN Vs. STATE
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August 21, 2007 |
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DHANABAGYA AMMAL Vs. SELVAGANAPATHI FINANCIERS
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November 1, 2007 |
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DHANALAKSHMI Vs. COMMISSIONER OF POLICE
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November 19, 2007 |
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DHANALAKSHMI Vs. RADHAKRISHNAN
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June 18, 2007 |
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DHANALAKSHMI Vs. DHANAKSHIMOORTHY
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January 19, 2007 |
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DHANAM Vs. PALANIAPPA GOUNDER
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October 22, 2007 |
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DHANAM Vs. STATE OF TAMIL NADU
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October 22, 2007 |
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DHANANJAYA BOARDS (P) LTD Vs. INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE
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October 25, 2007 |
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DHANDAPANI ASARI Vs. ADHILAKSHMI AMMAL
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January 19, 2007 |
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DHANUSHU ALIAS VIJAY Vs. STATE OF TAMIL NADU
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August 13, 2007 |
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DHARANI Vs. STATE OF TAMIL NADU
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September 24, 2007 |
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DHARANI FINANCE LTD Vs. STATE TRANSPORT AUTHORITY
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September 11, 2007 |
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DHARMA RAJ Vs. STATE OF TAMIL NADU
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March 29, 2007 |
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DHARMAMURTHI RAO BAHADUR CALAVALA Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
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December 11, 2007 |
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DHARMARAJ Vs. RAJALINGAM
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July 18, 2007 |
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DHARMARAJ S Vs. CHAIRMAN AND DISCRIPLINARY AUTHORITY PANDYAN GRAM BANK VIRUDHUNAGAR
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January 29, 2007 |
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DHAVAMANI Vs. IDEAL SPINNING MILLS LTD
|
January 25, 2007 |
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DHORAISAMI ERODE DISTRICT Vs. L KANNAMMAL ERODE DISTRICT
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March 15, 2007 |
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DIAMOND JUBILEE HIGHER SECONDARY SCHOOL Vs. UNION OF INDIA
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March 16, 2007 |
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DILLI BABU Vs. STATE OF TAMILNADU
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November 7, 2007 |
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DINAKARAN Vs. VENKAESAN
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July 17, 2007 |
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DINESH KUMAR JHUNJHUNWALA Vs. KARUR VYSYA BANK LTD
|
August 10, 2007 |
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DIRECTOR ADMINISTRATION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 1, 2007 |
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DIRECTOR CENTRAL ELECTRO-CHEMICAL RESEARCH INSTITUTE Vs. PRESIDING OFFICER
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November 20, 2007 |
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DIRECTOR OF RURAL DEVELOPMENT Vs. N SANTHI
|
November 29, 2007 |
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DIRECTOR OF RURAL DEVELOPMENT PANAGAL BUILDING SAIDAPET Vs. N SANTHI
|
October 29, 2007 |
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DIRECTOR OF SCHOOL EDUCATION D P I COMPOUND COLLEGE ROAD NUNGAMBAKKAM MADRAS 6 Vs. R PREMA BAI
|
February 9, 2007 |
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DIRECTOR OF SERICULTURE DEPARTMENT OF SERICULTURE 249 2ND AGRAHARAM SALEM 636 001 Vs. K S RAMAMURTHY
|
July 2, 2007 |
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DIRECTOR PERSONAL NEYVELI LIGNITE CORPORATION LTD Vs. R SENATHIPATHI
|
January 25, 2007 |
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DIRECTOR REGIONAL DEPARTMENT OF LIGHT HOUSES AND LIGHTSHIPS DEEP BHAVAN Vs. RANDHIR SINGH
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July 6, 2007 |
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DISTRICT COLLECTOR Vs. J ARUL LUTHER SINGH
|
September 21, 2007 |
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DISTRICT COLLECTOR Vs. RAMALINGA NAIDU
|
February 12, 2007 |
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DISTRICT COLLECTOR Vs. R DHANALAKSHMI
|
April 11, 2007 |
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DISTRICT COLLECTOR AND DISTRICT MAGISTRATE Vs. SECRETARY TO GOVERNMENT
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November 5, 2007 |
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DISTRICT COLLECTOR COIMBATORE DISTRICT AT COIMBATORE Vs. P MUTHULAKSHMI
|
March 23, 2007 |
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DISTRICT COLLECTOR DINDIGUL DISTRICT DINDIGUL Vs. P UDAYAKUMAR
|
April 17, 2007 |
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DISTRICT COLLECTOR ERODE DISTRICT Vs. K DHARMARAJ
|
February 5, 2007 |
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DISTRICT COLLECTOR MADURAI DISTRICT Vs. P R SONAI
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October 26, 2007 |
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DISTRICT COLLECTOR MADURAI DISTRICT Vs. REVENUE DIVISIONAL OFFICER
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October 26, 2007 |
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DISTRICT COLLECTOR SOUTH ARCOT VALLALAR DISTRICT CUDDALORE Vs. THANGARAJ
|
January 29, 2007 |
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DISTRICT COLLECTOR VILLUPURAM Vs. K DASHINAMURTHY
|
November 5, 2007 |
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DISTRICT COLLECTOR, SALEM DISTRICT Vs. P MOHAN
|
October 24, 2007 |
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DISTRICT EDUCATIONAL OFFICER Vs. A RAJA
|
October 25, 2007 |
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DISTRICT EDUCATIONAL OFFICER Vs. S PERUMAL
|
October 25, 2007 |
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DISTRICT FOREST OFFICER Vs. LAVANYA ENTERPRISES
|
October 25, 2007 |
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DISTRICT FOREST OFFICER Vs. JOSE J PALATHINKAL
|
March 24, 2007 |
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DISTRICT REGISTRAR TINDIVANAM Vs. V RANGANATHAN
|
October 24, 2007 |
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DISTRICT REVENUE OFFICER, TRICHY Vs. A AYYADURAI
|
March 12, 2007 |
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DISTRICT SUPPLY OFFICER Vs. K RAMALINGAM
|
March 15, 2007 |
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DIVISIONAL ENGINEER WEST TAMIL NADU ELECTRICITY BOARD Vs. J RAJENDRA PRASAD
|
April 5, 2007 |
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DIVISIONAL MANAGER Vs. MANAGING DIRECTOR
|
December 4, 2007 |
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DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. S MOHAN
|
November 29, 2007 |
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DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. VEERAPPAN
|
December 11, 2007 |
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DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. MINOR SANGEETHAVALLI
|
December 10, 2007 |
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DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. NAGAMMAL
|
December 4, 2007 |
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DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. K JAYARAMAN
|
November 5, 2007 |
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DIXIT ROADLINES SOLE PROPRIETOR R S DIXIT Vs. OIL AND NATURAL GAS CORPORATION LTD
|
June 7, 2007 |
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DOLLAR APPARELSTIRUPUR Vs. INCOME TAX OFFICER WARD I 3 TIRUPUR
|
February 21, 2007 |
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DOSS Vs. VAMANAN
|
April 30, 2007 |
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DOSS Vs. VAMANAN
|
December 20, 2007 |
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DR ABDUL GAFFOOR, I T I Vs. GOVERNMENT OF INDIA, DIRECTORATE GENERAL OF EMPLOYMENT AND TRAINING, MINISTRY OF LABOUR AND THE COMMISSIONER, EMPLOYMENT AND TRAINING DEPARTMENT
|
December 7, 2007 |
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DR K RAMANATHAN Vs. ASSISTANT DIRECTOR,; SECRETARY, SRI PARAMAKALYANI COLLEGE; REGISTRAR, MANONMANIAM SUNDARANAR UNIVERSITY
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June 28, 2007 |
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DR M R MORRIS Vs. DR JAYASEELAN MATHIAS AND DR M J MOSES
|
November 22, 2007 |
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DR V MURUGESAN Vs. COMMISSIONER, POLLACHI MUNICIPALITY, EXECUTIVE OFFICER, POLLACHI MUNICIPALITY
|
February 13, 2007 |
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DR. R.S. LAL MOHAN Vs. COMMISSIONER, NAGERCOIL MUNICIPALITY, NAGERCOIL, KANYAKUMARI DISTRICT
|
February 16, 2007 |
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DRAVIDA MUNNETRA KAZHAGAM CHARITABLE TRUST Vs. GOVERNMENT OF TAMILNADU
|
September 25, 2007 |
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DSQ SOFTWARE LTD Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE
|
September 30, 2007 |
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DSQ SOFTWARE LTD CIT NAGAR CHENNAI Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE GOVERNMENT OF INDIA DEPARTMENT OF REVENUE MUMBAI
|
October 25, 2007 |
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DURAI Vs. SECRETARY TO THE GOVERNMENT
|
December 3, 2007 |
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DURAI @ SUDALAI AND RAMAKRISHNAN @ DURAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
March 1, 2007 |
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DURAI ELUMALAI Vs. N KAMALAMMAL
|
January 10, 2007 |
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DURAI EZHILAN Vs. ARUNA SUGARS HIGHER SECONDARY SCHOOL
|
April 16, 2007 |
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DURAI RAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
April 23, 2007 |
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DURAIAH ALIAS DURAI Vs. STATE OF TAMIL NADU
|
September 25, 2007 |
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DURAIPANDI Vs. STATE
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September 17, 2007 |
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DURAIPANDY Vs. SECRETARY TO THE GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT CHENNAI
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August 16, 2007 |
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DURAIRAJ Vs. RATHINAMMAL
|
January 23, 2007 |
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DURAIRAJ Vs. STATE
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November 20, 2007 |
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DURAISAMY Vs. KANIRAJ
|
December 19, 2007 |
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DURARAJ Vs. STATE
|
June 12, 2007 |
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DUROFLEX PVT LTD Vs. R P HOME PRIVATE LIMITED
|
August 29, 2007 |
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DYSTAR INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER FAC
|
September 7, 2007 |
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DZINE GARAGE PVT LTD Vs. DZINE CAFE FZE
|
October 9, 2007 |
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E ANTONY Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE NANGUNERI TIRUNELVELI
|
April 10, 2007 |
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E DEVI Vs. UNION OF INDIA
|
December 7, 2007 |
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E G RAVI Vs. JAYASHREE
|
February 21, 2007 |
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E JAYARAMAN Vs. L PUSHPA
|
June 8, 2007 |
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E K LINGAMURTHY Vs. SETTLEMENT COMMISSIONER
|
March 12, 2007 |
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E KAMAL SANTHOSH Vs. COMMANDANT TAMIL NADU SPECIAL POLICE II BATTALION AVADI CHENNAI 54
|
September 13, 2007 |
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E KATHIRVELU Vs. STATE
|
September 4, 2007 |
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E KUPPUSAMY Vs. R KANNAIYAN
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July 11, 2007 |
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E MANIMEGALAI Vs. DISTRICT COLLECTOR
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January 18, 2007 |
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E MANIMEGALAI Vs. CENTRAL BANK OF INDIA, REGIONAL OFFICE
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January 18, 2007 |
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E MANOHARAN Vs. VASANTHA AMMAL
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November 29, 2007 |
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E MARY OLIVIYA W O GOVINDARAJAN Vs. E JSOHUA MILTON S O
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October 11, 2007 |
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E MERCK LTD Vs. COMMERCIAL TAX OFFICER
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August 28, 2007 |
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E NEHRU Vs. CO-OPERATIVE BANK LTD
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January 12, 2007 |
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E P M NAINA MOHAMED Vs. A ABDUL AZEEZ
|
March 15, 2007 |
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E PARANTHAMAN Vs. CHAIRMAN AND MANAGING DIRECTOR AIR INDIA LTD
|
July 10, 2007 |
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E RAJAMOHAN Vs. CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU MINERALS LIMITED
|
March 23, 2007 |
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E RAJENDIRAN Vs. COMMISSIONER HR AND CE ADMN DEPT
|
September 10, 2007 |
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E S I CORPORATION Vs. BETHALL ENGINEERING COMPANY
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July 24, 2007 |
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E S I CORPORATION Vs. R P M ENGINEERS
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July 27, 2007 |
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E SAMY Vs. E MUTHAIH
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June 28, 2007 |
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E SAROJINI Vs. MAHENDRAN
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January 10, 2007 |
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E SEKAR Vs. SAMPATH RAJKUMAR
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February 21, 2007 |
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E SHAHUL HAMEED Vs. STATE OF TAMIL NADU
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January 23, 2007 |
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E SHERIFF Vs. TAMIL NADU STATE EXPRESSTRANSPORT CORPORATION
|
July 13, 2007 |
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E SRINIVASAN Vs. STATE OF TAMIL NADU
|
November 14, 2007 |
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E V RAMASAMY MELUR, KALLAKURICHI TALUK Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE
|
March 12, 2007 |
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EASTERN COMMON EFFLUENT TREATMENT COMPANY PRIVATE LIMITED Vs. TAMIL NADU POLLUTION CONTROL BOARD
|
January 8, 2007 |
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EASTERN TRADING COMPANY Vs. KALPANA LAMPS AND COMPONENTS LTD
|
December 7, 2007 |
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ECONOMIC TRANSPORT ORGANISATION PRIVATE LIMITED Vs. ORIENTAL INSURANCE CO LTD
|
September 26, 2007 |
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ECONOMIST COMMUNICATION LIMITED Vs. STATE OF TAMIL NADU
|
January 3, 2007 |
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EGAIARASAN alias THIAGARAJAN alias KUZHANDAI Vs. STATE
|
September 7, 2007 |
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EID PARRY INDIA LTD Vs. STATE OF TAMILNADU
|
November 21, 2007 |
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EID PARRY LABOUR UNION Vs. REGISTRAR OF TRADE UNIONS DEPUTY COMMISSIONER OF LABOUR CHENNAI
|
July 31, 2007 |
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EKA RATCHAGAR SABAI HIGHER SECONDARY SCHOOL Vs. K SUMATHI
|
September 21, 2007 |
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ELCOT POWER CONTROLS LTD Vs. SPECIAL COMMITTEE
|
April 4, 2007 |
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ELECON ENGINEERING PVT LTD Vs. COMMERCIAL TAX OFFICER TDS
|
March 7, 2007 |
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ELECTRO STEEL CASTINGS LIMITED Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL SECOND FLOOR SINGARAVELAR MALIGAI RAJAJI SALAI CHENNAI
|
September 24, 2007 |
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ELECTRONICS CORPORATION OF TAMIL NADU LTD Vs. HI FI ELECTRONICS INDUSTRY LTD CHENNAI
|
November 26, 2007 |
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ELEGANT GARMENTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 23, 2007 |
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ELEPHANT G RAJENDRAN Vs. PROHIBITION AND EXCISE DEPARTMENT
|
December 19, 2007 |
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ELGI FINANCE LIMITED Vs. R PRABAKARAN
|
January 22, 2007 |
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ELIZABETH Vs. SUPERINTENDENT CENTRAL PRISON I PUZHAL CHENNAI
|
July 11, 2007 |
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ELIZABETH AROCKIYASAMY Vs. ELLAI AMMAN AND DROWPATHI AMMAN KOIL KUMBAKONAM
|
September 14, 2007 |
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ELLAMMAL Vs. STATE OF TAMIL NADU
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March 7, 2007 |
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ELLUMALAI Vs. STATE OF TAMIL NADU
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November 21, 2007 |
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ELUMALAI ALIAS CHINNAVAR Vs. STATE
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September 19, 2007 |
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EMIRATES AIRLINES Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
September 7, 2007 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. J J METHA AND SONS
|
March 13, 2007 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. ITC LIMITED
|
March 30, 2007 |
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ENGINEERS AND FABRICATORS INDIA Vs. SALEM STAINLESS STEEL SUPPLIERS
|
July 9, 2007 |
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ENGINEERS ASSOCIATES MECHANICAL ENGINEERS Vs. J PARVATHI
|
November 22, 2007 |
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ENNORE PORT LIMITED Vs. SKANSKA CEMENTATION INDIA LIMITED
|
September 25, 2007 |
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ENOCH, RANI ENOCH Vs. MARY BAI
|
February 1, 2007 |
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ER S KARUPPUSAMY Vs. C SUGUMAR
|
July 12, 2007 |
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ER S SAGAYARAJ Vs. STATE OF TAMIL NADU
|
October 1, 2007 |
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ERAMMAL Vs. MANAGING DIRECTOR THE KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRAM KERALA
|
June 28, 2007 |
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ERODE DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. VELAYUTHASAMY RICE MILL
|
January 18, 2007 |
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ERODE PERIYAR NAGAR KUDIYIRUPPORE NALAM NADUM SANGAM Vs. TAMIL NADU HOUSING BOARD
|
January 31, 2007 |
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ESSEN EARTH MOVERS Vs. COMMERCIAL TAX OFFICER
|
June 28, 2007 |
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ESTATE OF VENKATESA SARMA Vs. V SUBRAMANYAN
|
June 14, 2007 |
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ESTATE OFFICER DEFENCE ESTATES OFFICE Vs. SIMA PUBLICITIES
|
March 30, 2007 |
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ESWARI Vs. STATE OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
March 5, 2007 |
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EVANGELICAL CHURCH OF INDIA Vs. TAMIL NADU ELECTRICITY BOARD
|
August 29, 2007 |
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EX OFFICIO SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPT Vs. S M SHEIK MOHAMMED
|
February 1, 2007 |
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EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. K ANNALOURDU
|
August 27, 2007 |
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EXECUTIVE ENGINEER WIND FARM PROJECT TAMILNADU ELECTRICITY BOARD MAHARAJA NAGAR Vs. S JEGATHEESAN
|
September 27, 2007 |
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EXECUTIVE OFFICER ARULMIGHU THIRUVALLESWARAR THIRUKKOIL Vs. JAGATHAMBIGAI NAGAR CO OPERATIVE HOUSE SITE SOCIETY
|
March 27, 2007 |
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EXECUTIVE OFFICER KOLAPPALUR TOWN PANCHAYAT Vs. MAXWELL APPAREL INDUSTRIES LIMITED
|
January 11, 2007 |
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EZHILARASI Vs. KAMALA
|
November 16, 2007 |
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EZHUMALAI Vs. DISTRICT COLLECTOR
|
December 10, 2007 |
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FAIRY CLOTHING PVT LTD Vs. STATE BANK OF INDIA
|
November 20, 2007 |
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FAREEDA TEXTILES Vs. SHA JEWANTHARAJ ASSHOK KUMAR
|
November 23, 2007 |
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FATHIMA BEEVI Vs. M RAMALINGAM DECEASED
|
November 7, 2007 |
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FAZAL AHMED Vs. S H SITHIK BASHA
|
January 4, 2007 |
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FDC LIMITED KARAPPAKKAM CHENNAI Vs. SANJEEV KHANDELWAL PREM NIWAS
|
July 19, 2007 |
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FEDDERS LLOYD CORP LIMITED Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL
|
September 4, 2007 |
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FEDERATION OF CHENNAI SUBURBAN SOUTH WELFARE ASSOCIATION Vs. MUSLIM CULTURAL ASSOCIATION
|
October 26, 2007 |
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FENNER INDIA LIMITED Vs. STATE OF TAMIL NADU
|
August 18, 2007 |
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FEROZ ALAM KHAN Vs. STATE OF TAMIL NADU
|
December 7, 2007 |
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FERRARI SHOES INDIA PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
|
August 16, 2007 |
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FIRE CHALLENGER Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 12, 2007 |
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FISHER XOMOX SANMAR LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE II 1 CHENNAI
|
February 28, 2007 |
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FORBES AND CO Vs. COMMERCIAL TAX OFFICER
|
March 2, 2007 |
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FOREST RANGE OFFICER TAMBARAM CHENNAI 600 045 Vs. V K RAGHUPATHY
|
June 14, 2007 |
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FOREST RANGE OFFICER VALPARAI RANGE WATERFALLS POST Vs. PARRY AGRO INDUSTRIES LTD
|
February 19, 2007 |
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FOREST RANGER Vs. JOSE J PALATHINKAL
|
March 24, 2007 |
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FOTO PAN COLOUR LAB Vs. MANAGING DIRECTOR THE TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD
|
March 29, 2007 |
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FRANCIS M VINCENT Vs. THE SUPERINTENDENT OF POLICE AND; THE INSPECTOR OF POLICE
|
July 21, 2007 |
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G A SRIDHAR Vs. UNION OF INDIA
|
November 26, 2007 |
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G A STANLEY JONES Vs. POORNIMA S MENTAN
|
June 18, 2007 |
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G AMSAVENI Vs. P KANAKARAJ
|
March 15, 2007 |
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G ANANDAN Vs. JOINT COMMISSIONER OF POLICE
|
January 4, 2007 |
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G ANANDAN Vs. COMMISSIONER
|
April 19, 2007 |
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G ANDY Vs. GOVERNMENT OF TAMIL NADU
|
November 16, 2007 |
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G ANNAMALAI Vs. SECRETARY AND COMMISSIONER EDUCATION DEPARTMENT
|
January 5, 2007 |
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G ANTHONY SELVARAJ Vs. SECRETARY TO GOVERNMENT
|
March 21, 2007 |
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G ASHOK KUMAR Vs. MURUGESAN
|
December 5, 2007 |
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G BABU Vs. A SANKAR
|
December 10, 2007 |
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G BALAKRISHNA REDDY Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 21, 2007 |
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G BALAKRISHNAN ALIAS BALACHANDER Vs. V KESVAN
|
June 9, 2007 |
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G BALASUBRAMANIAN Vs. STATE OF TAMIL NADU
|
April 11, 2007 |
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G BOOPALAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
|
November 16, 2007 |
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G C RAVINDRAN Vs. S SRIDHAR
|
July 18, 2007 |
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G CHANDRAN Vs. STATE OF TAMIL NADU
|
July 21, 2007 |
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G CHANDRASEKARAN Vs. D RAMESH
|
July 30, 2007 |
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G CHARLES BALASUNDARAM Vs. DEPUTY GENERAL MANAGER PONDICHERRY AGRO SERVICE AND INDUSTRIES CORPORATION LTD
|
January 29, 2007 |
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G CHINNASAMY Vs. G KRISHNASWAMY
|
November 22, 2007 |
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G D EARNEST BILLYGRAHAM Vs. CHIEF MANAGER STATE BANK OF INDIA
|
October 31, 2007 |
|
G DANIEL GUNASEELAN Vs. DISTRICT EDUCATIONAL OFFICER CHENNAI NORTH CHENNAI
|
September 14, 2007 |
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G DEVADASAN Vs. A SUNDARAPANDY DIED
|
June 4, 2007 |
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G DORAI RAJ Vs. STATE OF TAMIL NADU; DIRECTOR OF SCHOOL EDUCATION; JOINT DIRECTOR OF SCHOOL EDUCATION
|
April 4, 2007 |
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G DURAIRAJ Vs. SECRETARY TO GOVERNMENT
|
April 20, 2007 |
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G ESWARI Vs. COMMISSIONER OF POLICE
|
November 13, 2007 |
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G G JAYARAMAN Vs. V V S MANIAN
|
October 30, 2007 |
|
G GANESAN Vs. GOVERNMENT OF TAMIL NADU
|
October 23, 2007 |
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G HARIBABU Vs. SECRETARY TO GOVERNMENT
|
September 4, 2007 |
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G JAYAKRISHNAN Vs. JOTHI RAMALINGAM
|
April 19, 2007 |
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G JAYAPAL Vs. STATE OF TAMILNADU
|
June 13, 2007 |
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G JAYARAMAN Vs. DEVARAJAN
|
January 11, 2007 |
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G JAYARAMAN Vs. DENA BANK
|
February 22, 2007 |
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G JOTHIVELU Vs. DISTRICT COLLECTOR NAMAKKAL
|
June 19, 2007 |
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G KAILASAM Vs. G MUTHUCHANDRAN CHENNAI
|
December 17, 2007 |
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G KALAISELVI Vs. STATE OF TAMIL NADU
|
September 28, 2007 |
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G KANAGARAJ Vs. STATE OF TAMILNADU REP BY THE SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
|
July 23, 2007 |
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G KARMEGAM Vs. JOINT SUB-REGISTRAR IV
|
December 7, 2007 |
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G KARTHIK Vs. STATE OF TAMIL NADU
|
August 29, 2007 |
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G KARUNANIDHI Vs. INDIAN BANK
|
December 19, 2007 |
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G KRISHNAMURTHY Vs. S K BALASUNDARAM
|
July 12, 2007 |
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G KRISHNASAMI THEVAR Vs. DISTRICT REVENUE OFFICER
|
November 16, 2007 |
|
G KUMARADOSS Vs. K RAJALINGAM
|
June 5, 2007 |
|
G LAKSHMI KANDHAN Vs. MEMBER SECRETARY
|
September 13, 2007 |
|
G M PATIL Vs. ASSISTANT COMMISSIONER/COMPETENT AUTHORITY URBAN LAND CEILING
|
December 11, 2007 |
|
G M PRATHABAN Vs. M MYLSAMY TAHSILDAR LAND ACQUISITION TALUK OFFICE AVINASHI
|
July 27, 2007 |
|
G MALATHY Vs. STATE OF TAMILNADU
|
January 20, 2007 |
|
G MALATHY Vs. STATE OF TAMILNADU
|
January 29, 2007 |
|
G MANAVALAN Vs. SUB COLLECTOR THIRUVALLUR
|
September 11, 2007 |
|
G MANICKAM Vs. STATE OF TAMIL NADU
|
February 3, 2007 |
|
G MANOHARAN Vs. REVENUE DIVISIONAL OFFICER
|
August 21, 2007 |
|
G MEERABAI Vs. STATE OF TAMIL NADU
|
December 11, 2007 |
|
G MUDIAPPAN Vs. REGIONAL TRANSPORT AUTHORITY
|
August 22, 2007 |
|
G MUNIVELU Vs. S MASILAMANI
|
March 28, 2007 |
|
G MURUGAIYAN Vs. M SINGARAVEL
|
August 7, 2007 |
|
G MURUGAN Vs. GOVERNMENT OF TAMIL NADU
|
November 21, 2007 |
|
G MURUGAN Vs. S CHANDRABABU
|
November 21, 2007 |
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G MURUGESAN Vs. UCO BANK
|
February 9, 2007 |
|
G NAGESWARA RAO STATE LEVEL MONITORING COMMITTEE MEMBER NATIONAL SCHEME FOR LIBERATION AND REHABILITATION OF SCAVENGERS AND THEIR DEPENDENTS CHENNAI Vs. SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT CHENNAI
|
April 25, 2007 |
|
G NARAPPA REDDY Vs. COMMISSIONER CORPORATION OF MADRAS
|
March 12, 2007 |
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G NARASIMHAN Vs. ARUMUGAM
|
August 6, 2007 |
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G NAVAS ALI Vs. DISTRICT COLLECTOR
|
September 21, 2007 |
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G P PUSHPA Vs. STATE OF TAMIL NADU
|
October 29, 2007 |
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G PADHMANABHAN Vs. RAMA VENKATACHALAM
|
February 5, 2007 |
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G PALANI Vs. BANK OF BARODA
|
August 8, 2007 |
|
G PERIANNAN Vs. GOVERNMENT OF TAMIL NADU
|
June 13, 2007 |
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G PRIYAMALINI Vs. K RANGASAMY
|
April 10, 2007 |
|
G PUSHKALA Vs. HIGH COURT OF JUDICATURE AT MADRAS
|
June 20, 2007 |
|
G R SILAMBU Vs. K R ARUMUGAM
|
March 21, 2007 |
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G RADHAKRISHNAN Vs. PRESIDENT EDAYAKOTTAI PANCHAYAT
|
October 30, 2007 |
|
G RAJAMONEY Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL CHENNAI
|
September 10, 2007 |
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G RAJAVELU Vs. DISTRICT FOREST OFFICER NAGAPATTINAM
|
December 7, 2007 |
|
G RAJENDRAKUMAR Vs. COMMANDANT T S P IX BATALIAN
|
November 2, 2007 |
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G RAJU Vs. S K R THIYAGARAJAN
|
January 19, 2007 |
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G RAMANIKUMAR Vs. STATE OF TAMIL NADU
|
March 15, 2007 |
|
G RAMARAJU Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS CHENNAI
|
December 17, 2007 |
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G RAMASWAMY Vs. TALUK EXCISE OFFICER TRICHY
|
March 28, 2007 |
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G RAVIKUMAR Vs. CHAIRMAN AND D G O F ORDNANCE FACTORY
|
June 22, 2007 |
|
G S RAJENDRAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
September 7, 2007 |
|
G S SAMPATH Vs. G N SARAVANAN
|
March 5, 2007 |
|
G SANKAR Vs. A B VARADARAJAN
|
April 19, 2007 |
|
G SANKARALINGAM Vs. Y SURYA RAO
|
February 13, 2007 |
|
G SARATH RAJ Vs. GOVERNMENT OF TAMILNADU
|
August 29, 2007 |
|
G SAVITHRI Vs. INDUSTRIAL TRIBUNAL OF TAMIL NADU; DIRECTOR, NATIONAL SILK WORM SEED PROJECT, CENTRAL SILK BOARD, SENIOR RESEARCH OFFICER, SILK WORM SEED PRODUCTION CENTRE
|
June 20, 2007 |
|
G SEKAR Vs. GEETHA
|
January 29, 2007 |
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G SELVAM CHENNAI Vs. B RAJALAKSHMI CHENNAI
|
March 16, 2007 |
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G SHANMUGAIAH Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
|
November 6, 2007 |
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G SHYAMALA RANJINI Vs. M S TAMIZHNATHAN
|
November 20, 2007 |
|
G SIVAM Vs. ELECTION OFFICER/THE DISTRICT COLLECTOR; STATE ELECTION COMMISSIONER AND THE SECRETARY, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT, GOVERNMENT OF TAMIL NADU
|
October 1, 2007 |
|
G SRINIVASAN Vs. STATE REPRESENTED BY INSPECTOR OF
|
June 19, 2007 |
|
G SUBRAMANIAN Vs. DISTRICT COLLECTOR VELLORE
|
December 3, 2007 |
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G SUKUMARI Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
|
June 29, 2007 |
|
G SUMATHI Vs. SECRETARY TO GOVERNMENT HOME
|
December 4, 2007 |
|
G SURESH Vs. STATE OF TAMIL NADU
|
July 13, 2007 |
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G SUSAN REBECCA Vs. STATE
|
December 4, 2007 |
|
G T P GRANITE LTD Vs. SATHYA
|
August 23, 2007 |
|
G T SARAVANAN Vs. THE STATE REP BY THE INSPECTOR OF POLICE
|
July 23, 2007 |
|
G TECH STONE LIMITED Vs. CESTAT
|
March 2, 2007 |
|
G THANTHONI Vs. CHIEF ENGINEER/PERSONNEL TAMIL NADU ELECTRICITY BOARD 800 ANNA SALAI CHENNAI
|
September 3, 2007 |
|
G THILAGA Vs. INSPECTOR GENERAL OF REGISTRATION
|
February 3, 2007 |
|
G UMASEKARAN Vs. STATE OF TAMIL NADU
|
April 27, 2007 |
|
G V ANJANEYA BABU Vs. CORPORATION OF CHENNAI
|
January 5, 2007 |
|
G V LAKSHMINARAYANAN Vs. G V NAGAMMAL
|
April 13, 2007 |
|
G V S RAMESH Vs. CORPORATION OF CHENNAI
|
January 5, 2007 |
|
G VALLI Vs. R UMAPATHY
|
December 6, 2007 |
|
G VANI Vs. REGISTRAR HIGH COURT CHENNAI
|
December 10, 2007 |
|
G VENKATASWAMI NAIDU KASTHURISWAMI NAIDU TRUST NO 53 BHASYAKARA ROAD R S PURAM COIMBATORE Vs. LAND COMMISSIONER CHEPAUK CHENNAI 600 005
|
June 6, 2007 |
|
G VENKATESAN AND G MANIVANNAN Vs. SMT R BHAGYALAKSHMI AND SMT R RAJESWARI
|
July 30, 2007 |
|
G VENUGOPAL Vs. DIRECTOR OF SCHOOL EDUCATION
|
October 30, 2007 |
|
G VIJAYAN Vs. PRESIDING OFFICER LABOUR COURT
|
August 3, 2007 |
|
G VIJAYAVARMAN Vs. STATE OF TAMILNADU
|
December 6, 2007 |
|
G VISWANATHAN Vs. COMMISSIONER CORPORATION OF CHENNAI
|
February 6, 2007 |
|
G. ARUMUGHAN Vs. M. RAMANATHAN
|
August 20, 2007 |
|
G. GOVINDARAJ Vs. VENTURE GRAPHICS (P.) LTD.
|
January 19, 2007 |
|
G. SHANMUGAVEL Vs. P. N. PANCHAILI AMMAL
|
August 28, 2007 |
|
G.K. CHEMICALS Vs. STATE OF TAMIL NADU
|
August 10, 2007 |
|
GAJINI MOHAMMED AND LALITHA RAJAN Vs. DISTRICT COLLECTOR; PRESIDENT, SAKKARAKKOTTAI VILLAGE PANCHAYAT AND LALITHARAJAN
|
December 19, 2007 |
|
GANAPATHY Vs. KANDASAMY
|
July 6, 2007 |
|
GANAPATHY AMMAL Vs. STATE OF TAMIL NADU
|
December 20, 2007 |
|
GANASEKARAN Vs. MARIAPPAN; GOVINDARAJ AND STATE
|
January 29, 2007 |
|
GANDHI CHETTIYAR Vs. STATE
|
October 12, 2007 |
|
GANDHIMATHI Vs. STATE OF TAMIL NADU
|
October 22, 2007 |
|
GANDHIMATHI Vs. ARUMUGA THEVAR
|
March 8, 2007 |
|
GANDIVEL Vs. STATE OF TAMIL NADU
|
September 26, 2007 |
|
GANESAN Vs. USHA RANI
|
August 7, 2007 |
|
GANESAN Vs. N SEKAR
|
December 13, 2007 |
|
GANESAN Vs. STATE OF TAMIL NADU
|
March 5, 2007 |
|
GANESH TEXTILES Vs. P P M SANKARALINGA NADAR SONS
|
October 10, 2007 |
|
GANGA ALIAS GANGATHAR Vs. STATE
|
November 20, 2007 |
|
GANGA NAIR MATRICULATION SCHOOL Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
March 20, 2007 |
|
GANGA PRASAD Vs. STATE OF TAMIL NADU
|
January 5, 2007 |
|
GARWARE MARINE INDUSTRIES LTD Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
|
September 12, 2007 |
|
GARWARE WALL ROPES LTD Vs. STATE OF TAMIL NADU
|
October 12, 2007 |
|
GEA ENERGY SYSTEM INDIA LTD. Vs. GERMANISCHER LLOYD AKTIENGESELLSCHAFT
|
February 27, 2007 |
|
GEETA RANI Vs. STATE OF TAMIL NADU
|
August 17, 2007 |
|
GEETHA Vs. STATE OF TAMIL NADU
|
November 12, 2007 |
|
GEETHA Vs. ARUNAKUMARI
|
April 27, 2007 |
|
GEMS COURT BASEMENT AND GROUND FLOOR Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BORD
|
November 28, 2007 |
|
GENE Vs. GABRIEL
|
March 13, 2007 |
|
GENERAL MANAGER BANK OF MADURA LTD Vs. M NATESAN
|
March 30, 2007 |
|
GENERAL MANAGER SHIPPING CORPORATION OF INDIA LTD Vs. A MARIA JOHN
|
March 24, 2007 |
|
GENERAL MANAGER SHIPPING CORPORATION OF INDIA LTD Vs. A MARIA JOHN
|
March 1, 2007 |
|
GENERAL MANAGER THE KUMBAKONAM MUTUAL BENEFIT FUND LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI
|
September 18, 2007 |
|
GENERAL MANAGER, CANARA BANK AND THE EXECUTIVE ENGINEER, CANARA BANK Vs. L M V DEVAKUMAR, SENIOR MANAGER, CANARA BANK, DISTRICT COORDINATOR
|
January 12, 2007 |
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GENERAL SECRETARY KOVAI MAVATTA PRICOL THOZHILALAR Vs. GENERAL MANGER HR
|
December 10, 2007 |
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GENERAL SECURITY AGENCY Vs. VICE-CHANCELLOR TAMILNADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY
|
November 16, 2007 |
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GEORGE FERNANDEZ Vs. STATE
|
April 25, 2007 |
|
GEORGE TOWN CO OPERATIVE BANK STAFF UNION Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
March 26, 2007 |
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GIRDHARILAL CHANDAK Vs. S MEHDI ISPAHANI
|
October 25, 2007 |
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GIRIJA Vs. UNION OF INDIA
|
June 12, 2007 |
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GIRIRAJAN Vs. MOHANAMMAL
|
July 30, 2007 |
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GKW LIMITED Vs. NEPC INDIA LIMITED
|
November 1, 2007 |
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GKW LIMITED Vs. NEPC INDIA LIMITED
|
November 15, 2007 |
|
GLASS KING Vs. KALYANI IGNATIUS
|
August 2, 2007 |
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GNANA SENAZAR Vs. MARY STELLA BAI
|
November 12, 2007 |
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GNANAIAH SAMUEL Vs. STATE OF TAMIL NADU
|
December 14, 2007 |
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GNANAMBAL Vs. STATE OF TAMIL NADU
|
December 6, 2007 |
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GOBI RURAL ARTS AND CULTURAL EDUCATION TRUST GRACE Vs. SUB COLLECTOR GOBICHETTIPALAYAM ERODE DISTRICT
|
November 14, 2007 |
|
GODREJ SARA LEE LTD Vs. COMMISSIONER OF CENTRAL EXCISE GOUBERT AVENUE BEACH ROAD PONDICHERRY
|
June 4, 2007 |
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GOKULAM CHEMICALS PARTNERSHIP FIRM Vs. COMMERCIAL TAX OFFICER ERODE
|
March 15, 2007 |
|
GOLDEN PAPER MILLS R S NO 318/4 KANDHADU VILLAGE MARAKKANAM TINDIVANAM Vs. ASSISTANT COMMISSIONER COMMERCIAL TAX OFFICE VILLUPURAM VILLUPURAM DISTRICT
|
September 12, 2007 |
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GOLDEN WEAVING MILLS P LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
|
February 6, 2007 |
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GOPAL Vs. KAMALAM
|
February 28, 2007 |
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GOPAL Vs. EMA GOUNDER
|
November 20, 2007 |
|
GOPAL Vs. STATE OF TAMILNADU
|
December 6, 2007 |
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GOPAL MURALIDHARAN Vs. M SWETHA
|
January 24, 2007 |
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GOPALA RAMANATH Vs. MUTHUVEL
|
July 11, 2007 |
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GOPALAKRISHNAN Vs. PRESIDING OFFICER, SECOND ADDITIONAL LABOUR COURT AND MANAGEMENT OF SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD
|
April 24, 2007 |
|
GOPALAN Vs. S M SAMINATHAN
|
April 23, 2007 |
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GOPI Vs. STATE
|
December 12, 2007 |
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GOPI Vs. STATE OF TAMIL NADU
|
December 11, 2007 |
|
GOPI Vs. STATE
|
November 16, 2007 |
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GOUNDER AND COMPANY AUTO LTD Vs. SARA STALLY
|
March 30, 2007 |
|
GOURI Vs. LAKSHMIKANTHAMMAL
|
January 19, 2007 |
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GOVERNMENT OF INDIA Vs. E SHANMUGAVELU
|
October 24, 2007 |
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GOVERNMENT OF TAMIL NADU Vs. RAJESWARI VENKATESAN
|
June 18, 2007 |
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GOVERNMENT OF TAMIL NADU Vs. C B M SAKUNTHALA MEMORIAL TRUST
|
April 13, 2007 |
|
GOVERNMENT OF TAMIL NADU Vs. R DHANALAKSHMI
|
April 11, 2007 |
|
GOVERNMENT OF TAMIL NADU Vs. V KADIRVELU
|
March 15, 2007 |
|
GOVERNMENT OF TAMIL NADU Vs. PONNERI STEET INDUSTRIES
|
March 13, 2007 |
|
GOVERNMENT OF TAMIL NADU Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL
|
August 14, 2007 |
|
GOVERNMENT OF TAMIL NADU Vs. TVL GEM GRANITES
|
July 26, 2007 |
|
GOVERNMENT OF TAMIL NADU Vs. V SANTHA DEVI
|
August 14, 2007 |
|
GOVERNMENT OF TAMIL NADU Vs. M NOORUDHEEN
|
August 14, 2007 |
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GOVERNMENT OF TAMIL NADU Vs. MALLIKA
|
September 19, 2007 |
|
GOVERNMENT OF TAMIL NADU Vs. L R M SAROJA
|
September 6, 2007 |
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GOVERNMENT TRANSPORT CORPORATION LIMITED Vs. G. SUBRAMANIAN
|
December 12, 2007 |
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GOVINDA GOUNDER Vs. ASSISTANT DIVISIONAL ENGINEER OPERATION AND MAINTENANCE TMAILNADU ELECTRICITY BOARD
|
January 2, 2007 |
|
GOVINDA PILLAI Vs. SPECIAL TASILDHAR ADHI DRAVIDA WELFARE LAND ACQUISITION KALLAKURICHI
|
February 7, 2007 |
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GOVINDAN Vs. STATE OF TAMIL NADU
|
November 5, 2007 |
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GOVINDAN Vs. STEPHEN
|
December 12, 2007 |
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GOVINDARAJ Vs. H SURAJ BAI
|
November 20, 2007 |
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GOVINDARAJA NAIDU Vs. MEENATCHI SUNDARAM
|
April 11, 2007 |
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GOVINDAROYAN Vs. MUTHUKRISHNAN
|
January 2, 2007 |
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GOVINDASWAMY UDAYAR Vs. ROJAVATHYMEDAKAR
|
June 4, 2007 |
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GOWRI Vs. SAMBANDAM
|
June 5, 2007 |
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GOWRI PANDINATHAN Vs. NEELAMALAI
|
December 19, 2007 |
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GOWRIM Vs. N SIVASANKARAN
|
January 31, 2007 |
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GRAHA AGENCIES REP BY ITS PARTNER D B VAIDYANATHAN Vs. AREA MANAGER INDIAN OIL CORPORATION LIMITED
|
December 6, 2007 |
|
GRAND BAZZAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX SPECIAL INVESTIGATION CIRCLE
|
January 22, 2007 |
|
GRASIM INDUSTRIES LTD Vs. TAMIL NADU ELECTRICITY BOARD
|
April 19, 2007 |
|
GRAY ANON FORMULATIONS P LTD Vs. PEGASUS FARMACO INDIA PRIVATE LTD
|
October 31, 2007 |
|
GREAVES LTD Vs. V S RAGHAVAN
|
February 27, 2007 |
|
GREEN ROADWAYS REGD TRANSPORTERS CENTRAL ADMINISTRATIVE OFFICE DELHIMORIGATE Vs. ANRAJ CO PROPRIETORYSHIP CONCERN
|
February 13, 2007 |
|
GUDALUR AND PANDALUR FARMERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
August 16, 2007 |
|
GUNA ALIAS GUNASEKARAN Vs. INSPECTOR OF POLICE
|
January 23, 2007 |
|
GUNASEKARAN Vs. STATE
|
May 15, 2007 |
|
GUNDU ALIAS MURUGESAN Vs. STATE
|
July 12, 2007 |
|
GURUSAMY Vs. STATE OF TAMIL NADU
|
August 3, 2007 |
|
GURUVUTHAI Vs. MANAGING DIRECTOR
|
October 31, 2007 |
|
H ANRAJ Vs. DISTRICT COLLECTOR
|
January 20, 2007 |
|
H DAWOOD Vs. L THANGARAJAN
|
August 3, 2007 |
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H H AVITTAM THIRUNAL ADITHYA VARMA Vs. COMMISSIONER OF POLICE COMMANDER IN CHIEF ROAD EGMORE CHENNAI
|
January 4, 2007 |
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H IDAYATHULLA Vs. LARABSHA DHARGA PANRUTI
|
March 14, 2007 |
|
H J SIWANI Vs. U UGMA BHAI
|
July 12, 2007 |
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H MANIMEKALAI Vs. S SUGANYA
|
August 13, 2007 |
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H MOHAMMED ALI MUSLIM ARTS COLLEGE THIRUVITHANCODE KANYAKUMARI DISTRICT Vs. S MARAGATHA SUNDARAM
|
August 21, 2007 |
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H MURALI Vs. A R SEYAD MARIAM
|
March 16, 2007 |
|
H MURALI Vs. A R SEYAD MARIAM
|
March 1, 2007 |
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H SELVARAJ NADAR Vs. STATE OF TAMIL NADU
|
December 7, 2007 |
|
H U PRASANTH Vs. GOVERNMENT OF TAMIL NADU
|
July 11, 2007 |
|
HABIBUNNISA BEEVI Vs. PERUMAL
|
September 6, 2007 |
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HAFFILA Vs. NANOU MOUHAMED ALI
|
January 25, 2007 |
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HAIRUNNISA Vs. SUB COLLECTOR NAGAPATTINAM
|
June 12, 2007 |
|
HAJA Vs. ICICI BANK LTD
|
May 9, 2007 |
|
HAJA NAJUMUDEEN Vs. STATE OF TAMIL NADU
|
July 30, 2007 |
|
HAJEE SIR ISMAIL SAIT WAKF ESTATE Vs. F J IRANI
|
July 25, 2007 |
|
HAJI M A AHMED SADAKATHULLAH MARAICAIR Vs. A MOHIDEEN ABDUL KHADER
|
December 5, 2007 |
|
HAJIRA BEEVI Vs. R SARASWATHI
|
January 18, 2007 |
|
HALIMUNNISA Vs. PERVISE AHAMED
|
February 21, 2007 |
|
HARI ALIAS MAN ROAD HARI Vs. STATE
|
November 23, 2007 |
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HARI ALLOYS PVT LIMITED Vs. CHAIRMAN TAMILNADU ELECTRICITY BOAD
|
March 21, 2007 |
|
HARI NARAYANAN Vs. MEENAKSHI NARAYANAN
|
April 24, 2007 |
|
HARI NIVAS TRADERS Vs. S J L T TEXTILES LTD
|
November 7, 2007 |
|
HARIDASAN THAMBI Vs. GENERAL MANAGER ADMINISTRATION STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU DIVISION I LTD
|
December 19, 2007 |
|
HARIFA BANU Vs. COMMISSIONER OF POLICE SALEM
|
January 9, 2007 |
|
HARINGTONS OWNED Vs. COMMISSIONER AND SECRETARY RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE MADRAS
|
February 3, 2007 |
|
HARIRAM Vs. STATE OF TAMIL NADU
|
March 24, 2007 |
|
HARYANA STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. OLIVE FABRICE A PARTNERSHIP FIRMS
|
August 2, 2007 |
|
HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. JAYAM TEXTILES PROPRIETORY CONCERN
|
June 18, 2007 |
|
HATHIJA R RAHIMAN Vs. SPECIAL DIRECTOR GOVERNMENT OF INDIA ENFORCEMENT DIRECTORATE
|
April 26, 2007 |
|
HEALTH AND GLOW RETAILING PVT LTD Vs. DHIREN KRISHNA PAUL TRADING AS HEALTH AND GLOW CLINIC
|
June 13, 2007 |
|
HEMACHONA Vs. JUNIOR ENGINEER CORPORATION OF CHENNAI
|
August 8, 2007 |
|
HEMALATHA Vs. K. VASUNDHARADEVI
|
April 3, 2007 |
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HEMALATHA RAMESH Vs. STATE
|
January 10, 2007 |
|
HENRY Vs. STATE
|
October 12, 2007 |
|
HENRY PAUL Vs. KARPAGAM ESTHER
|
March 26, 2007 |
|
HIMALAYA GRANITES LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE CHENGALPATTU DIVISION CHENNAI
|
February 26, 2007 |
|
HINDUSTAN INSECTICIDES LTD Vs. KULOTHUNGA CHOZAN
|
February 9, 2007 |
|
HINDUSTAN LEVER COLONY RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM
|
June 7, 2007 |
|
HINDUSTAN LEVER LIMITED Vs. FOOD INSPECTOR
|
April 9, 2007 |
|
HINDUSTAN PETROLEUM CORPORATION LTD CHENNAI Vs. M ROSE
|
January 29, 2007 |
|
HINDUSTAN TELEPRINTERS EMPLOYEES UNION Vs. UNION OF INDIA
|
April 25, 2007 |
|
HITECH PRINT SYSTEMS LIMITED Vs. COMMISSIONER OF CUSTOMS APPEALS
|
September 14, 2007 |
|
HITHAYATHULLA Vs. N S MOHAMED IQBAL
|
January 5, 2007 |
|
HOTEL ARCHANA Vs. CHAIRMAN, TNSTAT
|
March 14, 2007 |
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HOTEL MULLAI PVT LTD Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
April 3, 2007 |
|
HOTEL SHRI KANNAN Vs. STATE OF TAMIL NADU
|
April 24, 2007 |
|
HOTEL VALLALAR Vs. REGISTRAR, TAMIL NADU TAXATION SPECIAL TRIBUNAL
|
August 22, 2007 |
|
HUTCHISON ESSAR SOUTH LIMITED Vs. CHAIRMAN CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 20, 2007 |
|
I JOSEPH LOURDHUNATHAN Vs. STATE OF TAMIL NADU
|
August 3, 2007 |
|
I K LODI Vs. APPELLATE AUTHORITY UNDER TAMIL NADU SHOPS AND ESTABLISHMENTS ACT
|
January 22, 2007 |
|
I S VASU Vs. KRISHNAN
|
August 2, 2007 |
|
I SELVARAJ Vs. SUPERINTENDENT OF POLICE
|
July 13, 2007 |
|
I SHAJAHAN Vs. REGIONAL TRANSPORT OFFICER COIMBATORE
|
August 13, 2007 |
|
I T C LIMITED Vs. INSPECTOR OF POLICE
|
January 3, 2007 |
|
I T UDAY KUMAR Vs. DISTRICT COLLECTOR CHENNAI DISTRICT SINGARAVELAR MALIGAI
|
October 5, 2007 |
|
I.T. PRABHU Vs. THE STATE
|
March 1, 2007 |
|
IADAYAM INVESTMENTS Vs. M RAMASAMY
|
March 1, 2007 |
|
ICICI BANK LIMITED Vs. CUSTODIAN
|
September 27, 2007 |
|
ICICI BANK LTD Vs. SUNDARI PREMKUMAR
|
September 12, 2007 |
|
ILAYA PERUMAL NADAR Vs. TIRUNELVELI DIOCESAN TRUST ASSOCIATION
|
September 6, 2007 |
|
ILAYARAJA Vs. STATE OF TAMIL NADU
|
August 18, 2007 |
|
IMPERIAL GRANITES PVT LTD Vs. STATE OF TAMIL NADU
|
April 3, 2007 |
|
INBAMATHI Vs. RAMAR
|
January 20, 2007 |
|
INCOME TAX OFFICER Vs. K M PACHIAPPAN
|
August 16, 2007 |
|
INDHU WHEELS Vs. JOINT COMMISSIONER
|
October 26, 2007 |
|
INDIA CEMENTS LTD Vs. CESS COMMISSIONER MINISTRY OF LABOUR
|
September 20, 2007 |
|
INDIA CEMENTS LTD Vs. STATE OF TAMILNADU
|
April 27, 2007 |
|
INDIA COMNET INTERNATIONAL UNIT 21 BLOCK 3 SDF PHASE 1 MADRAS EXPORT PROCESSING ZONE TAMBARAM CHENNAI 600 045 Vs. INCOME TAX OFFICER COMPANY WARD II 1 121 NUNGAMBAKKAM HIGH ROAD CHENNAI 600 034
|
July 4, 2007 |
|
INDIA MAGNESITE PRODUCTS LTD Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT
|
March 13, 2007 |
|
INDIAN AIRLINES LIMITED AIRLINES HOUSE CHENNAI Vs. S M K KHAN
|
July 19, 2007 |
|
INDIAN AIRLINES LIMITED SOUTHERN REGION Vs. K NARAYANAN
|
February 22, 2007 |
|
INDIAN BANK Vs. S MAHESWARI
|
April 27, 2007 |
|
INDIAN BANK Vs. MONA PACKAGING PRODUCTS
|
November 5, 2007 |
|
INDIAN BANK Vs. P VIJAYAKUMARI
|
October 10, 2007 |
|
INDIAN COUNCIL OF MEDICAL RESEARCH Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI
|
July 26, 2007 |
|
INDIAN HUME PIPE CO LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL NEW DELHI
|
September 19, 2007 |
|
INDIAN INSTITUTE OF TEACHERS TRAINING Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING
|
November 19, 2007 |
|
INDIAN INSTITUTE OF TECHNOLOGY MADRAS Vs. M GURUNATHAN
|
October 4, 2007 |
|
INDIAN INSTITUTE OF TECHNOLOGY~MADRAS Vs. PRESIDING OFFICER
|
October 4, 2007 |
|
INDIAN OIL CORPORATION Vs. ASSISTANT LABOUR COMMISSIONER CENTRAL OFFICE OF THE REGIONAL
|
March 7, 2007 |
|
INDIAN OIL CORPORATION LTD Vs. KAMALA FILLING STATION
|
March 26, 2007 |
|
INDIAN OIL CORPORATION LTD Vs. ANDHRA CARGO TRANSPORT
|
January 8, 2007 |
|
INDIAN OVERSEAS BANK Vs. REGIONAL LABOUR COMMISSIONER C AND APPELLATE AUTHORITY
|
November 20, 2007 |
|
INDIAN OVERSEAS BANK ARM BRANCH ANNA SALAI CHENNAI Vs. B SUBASH
|
July 21, 2007 |
|
INDIAN OVERSEAS BANK, ARM BRANCH Vs. B SUBASH
|
July 21, 2007 |
|
INDIRA Vs. N KANNAN
|
February 28, 2007 |
|
INDIRA DEVARAJ BHAT Vs. S SRINIVAS
|
June 7, 2007 |
|
INDIRA GANDHI COLLEGE FOR WOMEN COMMITTEE Vs. STATE OF TAMIL NADU
|
July 10, 2007 |
|
INDO GERMA PRODUCTS LIMITED Vs. COMMERCIAL TAX OFFICER
|
July 11, 2007 |
|
INDO INTERNATIONAL LIMITED Vs. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT
|
August 7, 2007 |
|
INDO INTERNATIONAL LIMITED Vs. RAVE GLOBAL LIMITED
|
August 7, 2007 |
|
INDUMATHI Vs. V KRISHNAMURTHY
|
January 20, 2007 |
|
INDUSTRIAL DEVELOPMENT BANK OF INDIA CHENNAI Vs. KAMALDEEP SYNTHETICES LTD
|
February 1, 2007 |
|
INDUSTRIAL STORES TRADING CO Vs. PROFESSIONAL CIRCUIT BOARDS LTD
|
January 5, 2007 |
|
INSPECTOR GENERAL OF POLICE TECHNICAL SERVICES POLICE TELECOMMUNICATION CHENNAI Vs. A MALAICHAMY
|
December 12, 2007 |
|
INSPECTOR GENERAL OF REGISTRATION Vs. NARASINGAPURAM EXTENSION WELFARE ASSOCIATION
|
March 5, 2007 |
|
INSPECTOR GENERAL OF REGISTRATION Vs. M. GANDHIMATHI
|
December 12, 2007 |
|
INSPECTOR OF FACTORIES Vs. SHOWA ENGINEERING LTD
|
July 4, 2007 |
|
INSPECTOR OF POLICE Vs. R JEEVA JOTHI
|
March 6, 2007 |
|
INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU SOUTH ZONE UNIT CHENNAI Vs. M SHAIK MOHAMMAD
|
January 12, 2007 |
|
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. A S PONRAJ ALIAS APR
|
April 23, 2007 |
|
IRUDHAYAMARY Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT,; COMMISSIONER OF POLICE AND INSPECTOR OF POLICE
|
March 13, 2007 |
|
IRULAYEE Vs. STATE
|
August 31, 2007 |
|
IRWIN MOSES Vs. STATE
|
September 5, 2007 |
|
ISAKKIYAMMAL Vs. STATE OF TAMILNADU
|
November 6, 2007 |
|
ISWARI W/O VALLAVAN Vs. STATE
|
March 13, 2007 |
|
ITC LIMITED Vs. INDUSTRIAL TRIBUNAL
|
August 14, 2007 |
|
ITC LIMITED Vs. STATE OF TAMIL NADU
|
March 22, 2007 |
|
IVP LIMITED Vs. BP REFINERIES
|
February 3, 2007 |
|
J A JAMES Vs. CHAIRMAN TUTICORIN PORT TRUST
|
April 13, 2007 |
|
J BAGIYAVATHI Vs. GENERAL MANAGER TELECOM TRA UNIT
|
December 18, 2007 |
|
J BALAKRISHNAN Vs. STATE
|
November 20, 2007 |
|
J BALAMURUGAN Vs. REVENUE DIVISIONAL OFFICER MADURAI MADURAI DISTRICT
|
September 7, 2007 |
|
J BALASUBRAMANIAM Vs. S PITCHAMMAL
|
March 9, 2007 |
|
J CHELLADURAI Vs. MADURAI KAMARAJ UNIVERSITY
|
October 1, 2007 |
|
J CHOCKALINGAM Vs. CHENNAI METROPOLITAN DEV AUTHORITY
|
December 5, 2007 |
|
J CHOCKALINGAM Vs. SUB REGISTRAR, REGISTRATION DEPARTMENT
|
December 5, 2007 |
|
J DANAPAL Vs. SUPERINTENDENT OF POLICE
|
July 21, 2007 |
|
J DANIEL NALLATHAMBI Vs. GOVT OF TAMIL NADU
|
October 3, 2007 |
|
J DURAIPANDIYAN Vs. STATE
|
December 7, 2007 |
|
J EBENESER JAMES Vs. GANAPATHI MILLS CO LTD
|
July 26, 2007 |
|
J F BRAUN AND SONS INC Vs. ALAAGENDRAN EXPORTS LIMITED; ARTHUR GOUSSA; MORDI DICKER, ERNEST MILLER
|
June 9, 2007 |
|
J GEETHA Vs. STATE OF TAMIL NADU
|
April 19, 2007 |
|
J GNANA KUMAR Vs. JOY KANMANI
|
November 16, 2007 |
|
J JAYALALITHAA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX CENTRAL CIRCLE II 2 CHENNAI
|
November 29, 2007 |
|
J JAYASHREE Vs. STATE OF TAMIL NADU
|
November 13, 2007 |
|
J JAYASHREE Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 13, 2007 |
|
J K K NATARAJA DENTAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
|
October 12, 2007 |
|
J K K NATARAJA DENTAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
|
August 17, 2007 |
|
J K S EDGER WESELY Vs. NESARAJAN
|
March 16, 2007 |
|
J KALPANA Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
January 11, 2007 |
|
J KAMALA Vs. SPECIAL OFFICER, PARAMAKUDI CO-OP , URBAN BANK LTD
|
November 6, 2007 |
|
J KANNIGA PARAMESWARI Vs. SPECIAL COMMISSIONER
|
March 30, 2007 |
|
J KUMARAGURU Vs. UNION OF INDIA
|
December 12, 2007 |
|
J KURSHIT BEGUM Vs. COLLECTOR TIRUVANNAMALAI DISTRICT COLLECTORATE
|
November 26, 2007 |
|
J M JEYACHANDRAN SAMUEL Vs. G S S MASILAMANI
|
May 16, 2007 |
|
J M SAMY Vs. B VARADAN DIED
|
October 29, 2007 |
|
J MAHABOOB KHAN Vs. DIRECTOR GENERAL OF POLICE CHENNAI
|
September 20, 2007 |
|
J MANOHARAN Vs. CONSERVATOR OF FORESTS
|
March 6, 2007 |
|
J MATHEW DIED Vs. LEELA JOSEPH
|
July 23, 2007 |
|
J MURUGAN Vs. ESTATE OFFICER/ EVICTION AUTHORITY NEYVELI LIGNITE CORPORATION LTD
|
June 12, 2007 |
|
J NAGANATHAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
|
November 1, 2007 |
|
J NAVAL KISHORE Vs. D SWARNA BHADRAN
|
October 3, 2007 |
|
J PALANI Vs. COMMISSIONER OF POLICE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU, PROHIBITION AND EXCISE DEPARTMENT
|
July 4, 2007 |
|
J PAREKH Vs. J PAREKH AND UNI MARK
|
November 1, 2007 |
|
J PONRAJ Vs. RAJANBABU
|
March 2, 2007 |
|
J PUSHPAM Vs. SECRETARY, SARASWATHI AIDED ELEMENTARY SCHOOL
|
October 6, 2007 |
|
J PUSHPAM Vs. DISTRICT ELEMENTARY
|
October 6, 2007 |
|
J RAHAMATHULLA KHAN Vs. DIRECTOR DIRECTORATE OF MATRICULATION SCHOOLS
|
December 12, 2007 |
|
J RAJAN BABU Vs. DISTRICT COLLECTOR PUDUKOTTAI
|
April 25, 2007 |
|
J RAJENDRAN Vs. SECRETARY TO GOVERNMENT
|
September 5, 2007 |
|
J ROSY PAUL Vs. DISTRICT COLLECTOR COLLECTORATE
|
November 19, 2007 |
|
J ROSY PAUL Vs. TAHSILDAR PONNERI
|
November 19, 2007 |
|
J SELVAN Vs. N PUNIDHA
|
July 26, 2007 |
|
J SHANKER Vs. P JAYABAL
|
March 6, 2007 |
|
J SINU SIMON Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
October 4, 2007 |
|
J SUBRAMANIAN Vs. S SARASWATHI
|
June 7, 2007 |
|
J SUGANTHI Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU PUBLIC SC DEPARTMENT CHENNAI
|
January 29, 2007 |
|
J SUKH DEV Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
|
June 21, 2007 |
|
J SUKUMAR Vs. DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES CHENNAI
|
September 19, 2007 |
|
J SUKUMAR, M S Vs. DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES AND; JOINT DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES AND FAMILY WELFARE
|
September 19, 2007 |
|
J SURJA DEVI BAGMAR Vs. HAJI M A RAHMAN
|
April 10, 2007 |
|
J VENKATESAN Vs. R GUNASEKARAN
|
July 17, 2007 |
|
J YESHWANTH Vs. COMMISSIONER, CORPORATION OF CHENNAI; TAXATION APPELLATE COMMITTEE, CORPORATION OF CHENNAI; ASSISTANT REVENUE OFFICER AND THE ASSISTANT REVENUE OFFICER
|
February 20, 2007 |
|
J. M. SAMY Vs. B. VARADAN
|
October 29, 2007 |
|
JAFFAR SADIQUE Vs. A GOPALAKRISHNAN
|
August 2, 2007 |
|
JAGADEESAN D Vs. BANK OF BARODA
|
February 1, 2007 |
|
JAGADEESH Vs. B M BILLAN
|
January 5, 2007 |
|
JAGADEESH PRASAD Vs. K KUPPUSAMY
|
January 5, 2007 |
|
JAGADEESWARAN TEXTILES P LTD Vs. COMMERCIAL TAX OFFICER
|
February 12, 2007 |
|
JAGMOGAN LAMBA Vs. P N WRITER AND CO
|
March 12, 2007 |
|
JAHUBAR Vs. D PRABAKARAN
|
April 13, 2007 |
|
JAI KAMAL PAINTS Vs. K KRISHNA
|
July 19, 2007 |
|
JAIL ELECTRONIC PARTNERSHIP FIRM Vs. CENTRAL BANK OF INDIA
|
June 11, 2007 |
|
JAIN DISTRIBUTORS 18 KONDITHOPE CHENNAI Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL CHENNAI
|
November 29, 2007 |
|
JAIN HOUSING Vs. STATE OF TAMIL NADU
|
January 3, 2007 |
|
JAINUL ARABUNISHA Vs. STATE OF TAMIL NADU
|
January 5, 2007 |
|
JAKKIRIYA Vs. STATE OF TAMIL NADU
|
December 11, 2007 |
|
JALEEL RAMJAN SHA Vs. STATE
|
November 23, 2007 |
|
JAMAL Vs. STATE OF TAMIL NADU
|
August 21, 2007 |
|
JANAB DR HISAMUDDIN PAPA SAHEB Vs. E NIYAMATHULLA
|
February 16, 2007 |
|
JANAB K S SHA HAZARATH Vs. TAMIL NADU WAKF BOARD
|
July 10, 2007 |
|
JANAB MOHAMED SYED TRUSTEE YOUSUF SAHAB TRUST AND CHARITIES Vs. MOHAMED SALI
|
April 13, 2007 |
|
JANAKI Vs. SECRETARY TO GOVERNMENT
|
December 10, 2007 |
|
JANI ALIAS JANAKIRAMAN Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPT
|
December 12, 2007 |
|
JANSEE STEEL INDUSTRIES P LTD Vs. G TECH STONE LTD
|
August 2, 2007 |
|
JANSIRANI Vs. G LOGANATHAN
|
April 5, 2007 |
|
JASMINE TEACHER TRAINING INSTITUTE RUN Vs. DIRECTOR DIRECTORATE OF TEACHER EDUCATION
|
September 25, 2007 |
|
JAWAHAR MILLS LTD Vs. GENERAL DIFFUTIONS
|
January 5, 2007 |
|
JAWARILAL JAIN Vs. R VIJYAKUMAR
|
January 23, 2007 |
|
JAYABALAN Vs. NATESAN
|
February 21, 2007 |
|
JAYACHANDRAN Vs. K A SWAMY
|
February 3, 2007 |
|
JAYACHANDRAN Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU SUGAR CORPORATION
|
September 3, 2007 |
|
JAYACHANDRAN Vs. SECRETARY TO THE GOVERNMENT
|
December 3, 2007 |
|
JAYAKODY Vs. SETTU
|
April 17, 2007 |
|
JAYAKUMAR Vs. AVINASHI TOWN PANCHAYAT
|
December 5, 2007 |
|
JAYAKUMAR Vs. VIJAYA RANI
|
October 29, 2007 |
|
JAYAKUMAR Vs. M BALASUBRAMANIAN
|
August 3, 2007 |
|
JAYAKUMAR ALIAS JAVID KAMAL Vs. STATE
|
December 13, 2007 |
|
JAYALAKSHMI Vs. STATE OF TAMIL NADU
|
July 10, 2007 |
|
JAYALAKSHMI Vs. STATE OF TAMIL NADU
|
November 20, 2007 |
|
JAYALAKSHMI Vs. AROKKIAMARY
|
June 6, 2007 |
|
JAYALAKSHMI Vs. GOVINDAMMAL
|
June 4, 2007 |
|
JAYALAKSHMI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
November 20, 2007 |
|
JAYAMANI Vs. DISTRICT COLLECTOR
|
January 4, 2007 |
|
JAYAMANI Vs. B RADHAKRISHNAN
|
August 18, 2007 |
|
JAYAMANI AND ORS Vs. STATE THROUGH THE INSPECTOR OF POLICE
|
August 9, 2007 |
|
JAYANTHI SELVARAJAN AND P SELVARAJAN Vs. SHIVA TEXYARN LIMITED
|
March 5, 2007 |
|
JAYANTHIAMMAL Vs. S DHANASEKAR
|
July 27, 2007 |
|
JAYAPANDIAN Vs. DISTRICT REVENUE OFFICER
|
December 6, 2007 |
|
JAYAPRAKASH Vs. STATE
|
April 23, 2007 |
|
JAYARAMA GOUNDER Vs. JAGADESAN
|
November 22, 2007 |
|
JAYARAMAN Vs. PERUNAYAMMAL
|
January 9, 2007 |
|
JBC IMPEX Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT DEPARTMENT OF COMMERCIAL TAXES
|
September 9, 2007 |
|
JBC IMPEX REP BY ITS AUTHORISED SIGNATORY ARUN SINGHANIA; FEDERATION OF MADRAS MERCHANTS AND MANUFACTURERS ASSOCIATION; DEAL WELL DISTRIBUTOR AND MARKETING Vs. STATE OF TAMIL NADU
|
September 19, 2007 |
|
JEBAMALAI AND ORS Vs. STATE
|
April 16, 2007 |
|
JEENATH Vs. INSPECTOR OF POLICE NELANGARAI
|
December 13, 2007 |
|
JEER MUTT Vs. J MOHAMED IBRAHIM
|
April 1, 2007 |
|
JEER MUTT Vs. J MOHAMED IBRAHIM
|
April 19, 2007 |
|
JEEVARATHINAN Vs. N RAMANUJAM CHETTIAR
|
February 27, 2007 |
|
JEHOVAH NISSI CHARITY TRUST Vs. CHIEF EDUCATIONAL OFFICER
|
October 8, 2007 |
|
JEI ALIAS JEYACHANDRAN Vs. STATE
|
November 13, 2007 |
|
JENITH RANI Vs. STATE OF TAMILNADU
|
December 4, 2007 |
|
JESUDOSS Vs. R VIJAYARANGHAVAN
|
June 22, 2007 |
|
JEYABHARATHI Vs. STATE
|
March 26, 2007 |
|
JEYALAKSHMI Vs. KASIRAJAN
|
December 19, 2007 |
|
JEYAM POLY SACKS Vs. STATE OF TAMIL NADU
|
August 27, 2007 |
|
JEYAM POLY SACKS Vs. STATE OF TAMIL NADU
|
August 28, 2007 |
|
JEYAMANI WESELY Vs. ANAND
|
March 16, 2007 |
|
JEYAMMAL Vs. ALAGAMMAL
|
March 12, 2007 |
|
JEYAPAL Vs. VEERAPPAN
|
March 13, 2007 |
|
JOHN Vs. STATE
|
July 19, 2007 |
|
JOHN BASHA ALIAS JOHN Vs. STATE OF TAMIL NADU
|
November 6, 2007 |
|
JOHN CHANDRAN S O ALBERT Vs. STATE THROUGH DEPUTY
|
December 20, 2007 |
|
JOHN IRON TRADERS Vs. MEMBER SECRETARY COIMBATORE LOCAL PLANNING AUTHORITY
|
March 5, 2007 |
|
JOHN MATHEW Vs. P NARESH KUMAR
|
June 18, 2007 |
|
JOHN S DORAI Vs. BISHOP IN MADRAS CHURCH OF SOUTH INDIA MADRAS DIOCESE-86
|
November 15, 2007 |
|
JOHN SEBASTIAN Vs. DEPUTY COMMISSIONER FOR WORKMAN COMPENSATION CHENNAI 600 006
|
September 27, 2007 |
|
JOHN THOMAS Vs. GOVERNMENT OF TAMIL NADU
|
January 29, 2007 |
|
JOHNROSE THANGAM Vs. STATE OF TAMIL NADU REPRESENTED BY
|
April 20, 2007 |
|
JOHNSON Vs. CHATHAN ERAVI OLLITTAR TRUST
|
December 4, 2007 |
|
JOINT COMMISSIONER CIVIL SUPPLIES DEPARTMENT Vs. LOORDU
|
April 5, 2007 |
|
JOINT COMMISSIONER OF CIVIL SUPPLIES Vs. A AYYADURAI
|
March 12, 2007 |
|
JOINT COMMISSIONER OF COMMERCIAL TAXES Vs. K SHANMUGASUNDARAM
|
November 1, 2007 |
|
JOINT COMMISSIONER OF POLICE Vs. G ANANDAN
|
September 19, 2007 |
|
JOINT SECRETARY R A Vs. VANAVIL DYES AND CHEMICALS LTD
|
November 5, 2007 |
|
JOSCO POLYMERS PVT LTD Vs. C P MOHIDEEN AND CO SALEM
|
April 9, 2007 |
|
JOSE ALIAS MARIYADOSS Vs. STATE OF TAMIL NADU
|
December 10, 2007 |
|
JOSE K VARGHESE (ALIAS) RAJAN Vs. ASHOK LEYLAND FINANCE LIMITED; T V PAUL, ARROR RE-ROLLING MILLS AND SRI N C VIJAYARAGHAVAN, ARBITRATOR
|
June 7, 2007 |
|
JOSEPH JEYA SINGH Vs. KOLAPPA PILLAI
|
November 1, 2007 |
|
JOSEPH VILANGADAN COCHIN Vs. INDIAN OIL CORPORATION LTD
|
January 29, 2007 |
|
JOSEPHINE JEROME Vs. S SANTIAGO
|
July 23, 2007 |
|
JOTHI Vs. KUMARAVEL
|
March 9, 2007 |
|
JOTHI Vs. VIRUTHASARANI
|
June 20, 2007 |
|
JOTHILAKSHMI Vs. STATE OF TAMIL NADU
|
August 21, 2007 |
|
JOTHILINGAM DADAN Vs. STATE
|
November 20, 2007 |
|
JUNIOR ENGINEER O AND M RURAL TNEB PALACODE Vs. ELUMALAI ALIAS MUNIAPPAN
|
July 24, 2007 |
|
JUSTIN IMMANUEL B Vs. SURESH
|
June 26, 2007 |
|
JYOTHI BHELLIAPPA Vs. P M BELLIAPPA
|
February 3, 2007 |
|
K A BASKAR Vs. REVENUE DIVISIONAL OFFICER
|
September 13, 2007 |
|
K A MAHBOOB BASHA Vs. K A MOHAMED IBRAHIM
|
June 9, 2007 |
|
K ABDUL RAHMAN SAHIB Vs. NAZIMUNNISSA
|
January 24, 2007 |
|
K ALEXANDER BARNABAS THE NILGIRIS Vs. R GANESH COIMBATORE
|
March 16, 2007 |
|
K ALIS MARY Vs. ASSISTANT EXECUTIVE ENGINEER
|
December 12, 2007 |
|
K ANANDAKUMAR AND ORS Vs. CHAIRMAN, TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD; SUPERINTENDENT OF POLICE
|
July 12, 2007 |
|
K ANBU Vs. REVENUE DIVISIONAL OFFICER, VELLORE
|
August 31, 2007 |
|
K ARJUNAN Vs. STATE THE SUB INSPECTOR OF POLICE B4 RACE COURSE POLICE STATION IN CR NO 1006/2000 COIMBATORE
|
June 6, 2007 |
|
K ARUMUGAM Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION
|
September 21, 2007 |
|
K ARUMUGAM Vs. COMMISSIONER OF SECURITY
|
September 4, 2007 |
|
K ARUMUGHAM Vs. DIRECTOR OF EMPLOYMENT AND TRAINING
|
August 31, 2007 |
|
K ARUMUGHAM Vs. SECRETARY DEPARTMENT OF ADI DRAVIDAR AND TRIBAL WELFARE
|
January 5, 2007 |
|
K ARUMUGHAM Vs. GOVERNMENT OF INDIA
|
January 5, 2007 |
|
K ASKAR ALI Vs. CORPORATION OF TIRUNELVELI
|
March 23, 2007 |
|
K AVODAIAMMAL ALIAS DHANAM Vs. METROPOLITAN TRANSPORT CORPORATION
|
March 26, 2007 |
|
K B KOTAK Vs. STATE
|
November 2, 2007 |
|
K B VENKATACHALAM Vs. COMMISSIONER OF POLICE
|
December 10, 2007 |
|
K BABUJI Vs. REVENUE DIVISIONAL OFFICER
|
August 31, 2007 |
|
K BAKTHAVATCHALAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
February 5, 2007 |
|
K BALAN Vs. INSPECTOR OF POLICE CB CID CHENNAI
|
June 6, 2007 |
|
K BALAN Vs. PUSHPA
|
September 13, 2007 |
|
K BALARAMAN Vs. P RENUKA
|
November 22, 2007 |
|
K BALKRISHNAN Vs. PARSEE ZORASTRIAN ANJUMAN
|
August 31, 2007 |
|
K BALSWAMI Vs. DIRECTOR OF PENSION
|
January 12, 2007 |
|
K BALU Vs. STATE OF TAMIL NADU
|
March 2, 2007 |
|
K BASKARAN Vs. DISTRICT COLLECTOR THANJAVUR
|
January 31, 2007 |
|
K BASKARAN Vs. DISTRICT COLLECTOR
|
November 14, 2007 |
|
K BHASKAR Vs. DISTRICT REVENUE OFFICER
|
August 29, 2007 |
|
K BHUVANESHWARI Vs. STATE OF TAMILNADU
|
August 29, 2007 |
|
K BOOVARAGAVAN Vs. MEMBER SECRETARY
|
August 24, 2007 |
|
K C PONNUSAMY Vs. SECRETARY THE GOVERNMENT OF TAMIL NADU ADIDRAVIDAR WELFARE DEPARTMENT FORT ST GEORGE CHENNAI
|
December 10, 2007 |
|
K C SUBBIAH Vs. INDIAN BANK
|
November 14, 2007 |
|
K C V S RAO Vs. INDIAN DRUGS AND PHARMACEUTICALS LTD
|
September 3, 2007 |
|
K CHELLADURAI Vs. CHAIRMAN, TAMIL NADU UNIFORM SERVICE RECRUITMENT BOARD
|
December 6, 2007 |
|
K CHIDAMBARA MANICKAM Vs. SHAKEENA
|
August 10, 2007 |
|
K CHINNASAMY Vs. SIVAGAMIAMMAL
|
March 6, 2007 |
|
K CHINNASAMY Vs. C DURAISAMY
|
April 26, 2007 |
|
K CHINNASAMY GOUNDER Vs. K A PALANISAMY GOUNDER
|
January 23, 2007 |
|
K CHINNATHURAI Vs. ALLIMUTHU
|
January 5, 2007 |
|
K DAKSHINAMURTHY Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
|
March 5, 2007 |
|
K DAMODARA MENON PARTNER OF GURU INDUSTRIES DHARMAPURI DISTRICT Vs. DEPUTY COMMERCIAL TAX OFFICER DHARMAPURI
|
April 4, 2007 |
|
K DAMODARAN Vs. DIRECTOR GENERAL OF POLICE
|
March 12, 2007 |
|
K DEENADAYALAN Vs. A K SUMATHI
|
April 11, 2007 |
|
K DEVARAJ Vs. REVENUE DIVISIONAL OFFICER
|
September 12, 2007 |
|
K DEVENDRAN Vs. K P MADHAVAN
|
December 11, 2007 |
|
K DHANALAKSHMI Vs. BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED
|
October 29, 2007 |
|
K DHANALAKSHMI Vs. MINOR S VASUKI
|
October 29, 2007 |
|
K DHANALAKSHMI Vs. STATE OF TAMIL NADU
|
June 19, 2007 |
|
K DHANAPAL Vs. STATE OF TAMIL NADU
|
March 9, 2007 |
|
K DURAI Vs. VALLIAMMAL
|
February 1, 2007 |
|
K ELANGOVAN Vs. K SARAVANAN AND THE SUB-INSPECTOR OF POLICE
|
November 22, 2007 |
|
K ETHIRAJULU Vs. GOVERNMENT OF TAMIL NADU
|
April 2, 2007 |
|
K GANESAN Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 2, 2007 |
|
K GANGARANI Vs. STATE OF TAMIL NADU
|
August 29, 2007 |
|
K GEETHA Vs. V VASUDEVAN
|
August 16, 2007 |
|
K GOPALAKRISHNAN, IPS Vs. UNION OF INDIA (UOI) UNION PUBLIC SERVICE COMMISSION REPRESENTED SECRETARY; GOVERNMENT OF TAMIL NADU REPRESENTED, HOME (SC) DEPARTMENT; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI BENCH
|
September 7, 2007 |
|
K GUNASEKARAN Vs. DISTRICT COLLECTOR DR AMBEDKAR DISTRICT
|
September 10, 2007 |
|
K HARIGOVINDAN Vs. CHAIRMAN, TUTICORIN PORT TRUST
|
July 24, 2007 |
|
K HARIHARAN Vs. VICE CHANCELLOR BHARATIDASAN UNIVERSITY TRICHY
|
December 13, 2007 |
|
K IBRAHIM SHAW JONNY Vs. JAINULLABDEEN
|
October 23, 2007 |
|
K J BASTIAN Vs. ELECTRO WIRE LINK INDUSTRIES
|
February 3, 2007 |
|
K J BASTIAN Vs. PEER MOHAMMED, A K MANAGING PARTNER
|
February 2, 2007 |
|
K J GOPAL Vs. M HALLDURAI
|
August 3, 2007 |
|
K J SAMRAJ Vs. FREEDA
|
August 1, 2007 |
|
K JAGANMOHAN Vs. D RUCKMANI
|
January 3, 2007 |
|
K JAIGANESH Vs. PRAVEENA
|
January 4, 2007 |
|
K JALENDRAN Vs. STATE OF TAMIL NADU
|
November 2, 2007 |
|
K JANARDHANA SINGH Vs. SPECIAL TAHSILDAR HARIJAN WELFARE SCHEME KALLAKURICHI VILLUPURAM DISTRICT
|
February 6, 2007 |
|
K JAYAKODI Vs. CHIEF GENERAL MANAGER TELECOM BHARAT SANCHAR NIGAM LIMITED BHARAT SANCHAR NIGAM LIMITED
|
June 11, 2007 |
|
K JAYAKUMAR Vs. STATE OF TAMIL NADU
|
December 12, 2007 |
|
K JAYAPAL Vs. UNION OF INDIA
|
April 27, 2007 |
|
K JEEVARATHINAM Vs. STATE OF TAMILNADU
|
December 6, 2007 |
|
K JOSEPHINE RETA Vs. DIRECTOR OF TOWN PANCHAYAT DIRECTORATE OFFICE KURALAGAM CHENNAI
|
September 25, 2007 |
|
K K AND CO Vs. SECRETARY TO GOVERNMENT
|
October 17, 2007 |
|
K K RAMESH Vs. STATE
|
October 1, 2007 |
|
K K RASAPPAN Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED
|
September 19, 2007 |
|
K K SEERANGAN Vs. EXECUTIVE ENGINEER OPERATION AND MAINTENANCE GOBI DIVISION ATHANI EAST TAMIL NADU ELECTRICITY BOARD GOBI ERODE DISTRICT
|
September 11, 2007 |
|
K K SHEIK MOHIDEEN S/O KAHA MOHIDEEN Vs. STATE OF TAMIL NADU
|
August 10, 2007 |
|
K KALAIYAN ALIAS SIVANKALAI Vs. STATE OF TAMIL NADU
|
April 12, 2007 |
|
K KALISAMY Vs. R GOWRI
|
January 20, 2007 |
|
K KANDASAMY Vs. COMMISSIONER CUM DIRECTOR GEOLOGY AND MINING THIRU VI KA INDUSTRIAL ESTATE GUINDY CHENNAI
|
September 4, 2007 |
|
K KANNAPPAN Vs. C S SELVARAJ
|
August 13, 2007 |
|
K KARUNAKARAN Vs. K UMA
|
March 27, 2007 |
|
K KARUPPANNA GOUNDER Vs. STATE OF TAMIL NADU
|
March 6, 2007 |
|
K KAVITHA Vs. SUBRAMANIAN alias V S MANI
|
January 31, 2007 |
|
K KESAVAN Vs. METROPOLITAN TRANSPORT CORPORATION LTD
|
March 16, 2007 |
|
K KRISHNAMOORTHI Vs. STATION DIRECTOR ALL INDIA RADIO
|
July 11, 2007 |
|
K KRISHNAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION LAND ADMINISTRATION DEPARTMENT
|
August 2, 2007 |
|
K KRISHNAN Vs. STATE OF TAMILNADU
|
December 20, 2007 |
|
K KRISHNASINGH Vs. STATE OF TAMIL NADU
|
January 5, 2007 |
|
K KRISHNASWAMI Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BORD
|
November 28, 2007 |
|
K KUMARAN Vs. STATE OF TAMIL NADU
|
April 24, 2007 |
|
K KUMARAN Vs. STATE OF TAMIL NADU
|
June 15, 2007 |
|
K KUMARAVEL Vs. P VENKTACHALAM
|
July 2, 2007 |
|
K L BHAT Vs. DEPUTY COMMISSIONER OF LABOUR TEYNAMPET
|
February 12, 2007 |
|
K LALITHA Vs. THIAGARAJAN
|
August 14, 2007 |
|
K LOGANATHAN Vs. GOVERNMENT OF TAMIL NADU
|
February 8, 2007 |
|
K LOGANATHAN Vs. PUNNIAKOTTI NAICKER
|
March 12, 2007 |
|
K LOGANATHAN Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA BARAL CHAMBA LANE HEAD QUARTERS NEW DELHI
|
June 8, 2007 |
|
K LOGANTHAN Vs. RAJALAKSHMI
|
February 12, 2007 |
|
K M A WAHAB Vs. ESWARAN
|
November 16, 2007 |
|
K M BASHEER Vs. TAMIL NADU WAKF BOARD
|
November 28, 2007 |
|
K M BENEDICT CRIZAL Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
|
July 11, 2007 |
|
K M CORPORATION Vs. STATE OF TAMIL NADU
|
April 3, 2007 |
|
K M GOPI Vs. SOLAYAPPAN
|
June 4, 2007 |
|
K M LINGAN Vs. LAKSHMIAMMAL
|
March 14, 2007 |
|
K M MOHAMED NOORUDDIN Vs. P ELLAPPAN
|
February 22, 2007 |
|
K M MOHAMMED ALI Vs. P M MUSTHAFA
|
August 13, 2007 |
|
K M PALANISAMY Vs. P SENGOTTAIYAN
|
July 2, 2007 |
|
K M SUBRAMANI Vs. R PADMALAKSHMI
|
November 22, 2007 |
|
K M SUBRAMANI Vs. PATTAMMAL
|
November 22, 2007 |
|
K M SUMATHI Vs. M A JEYA RAJ
|
January 1, 2007 |
|
K MAHENDAR Vs. COMMISSIONER OF INCOME TAX
|
March 20, 2007 |
|
K MAHENDRAN Vs. REVENUE DIVISIONAL OFFICER THENKASI TIRUNELVELI DIST
|
August 9, 2007 |
|
K MANAVALAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD
|
September 4, 2007 |
|
K MANI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT FORT ST GEORGE CHENNAI
|
February 26, 2007 |
|
K MANOHAR Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
|
August 21, 2007 |
|
K MEENAKSHI Vs. S MOHANA
|
December 18, 2007 |
|
K MOHAMMED IBRAHIM Vs. STATE OF TAMIL NADU THROUGH ITS
|
July 17, 2007 |
|
K MOHAMMED MEERA Vs. C MAHARAJAN
|
November 12, 2007 |
|
K MOORTHY Vs. CHAIRMAN TAMILNADU SLUM CLEARANCE BOARD
|
November 23, 2007 |
|
K MUNIASAMYTHEVAR Vs. DEPUTY SUPERINTENDENT OF POLICE KEELAKKARAI RAMANATHAPURAM DISTRICT
|
March 9, 2007 |
|
K MUNUSAMY Vs. STATE ELECTION COMMISSIONER TAMILNADU STATE ELECTION COMMISSION
|
July 26, 2007 |
|
K MURUGESAN Vs. COLLECTOR PERIYAR DISTRICT ERODE
|
August 22, 2007 |
|
K MURUGESAN Vs. DISTRICT COLLECTOR NAMAKKAL
|
December 11, 2007 |
|
K MUTHAIAH Vs. VENKATACHALAM
|
September 5, 2007 |
|
K MUTHAIAH Vs. COMMISSIONER OF POLICE AND; INSPECTOR OF POLICE, DISTRICT CRIME BRANCH
|
July 23, 2007 |
|
K MUTHU Vs. A MOHAMED YUSUF KHAN
|
March 6, 2007 |
|
K MUTHU Vs. A MOHAMED YUSUF KHAN
|
January 31, 2007 |
|
K MUTHUKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
|
March 24, 2007 |
|
K MUTHUKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
|
March 1, 2007 |
|
K MUTHURAMALINGAM Vs. KALYANI RAGUNATHAN
|
April 10, 2007 |
|
K N RAMAKRISHNAN Vs. EXECUTIVE OFFICER JAGATHALA TOWN PANCHAYAT
|
December 17, 2007 |
|
K NALLATHAMBI Vs. EX OFFICIO SECRETARY TO GOVERNMENT CO-OPERATIVE FOOD AND CONSUMER PROTECTION DEPARTMENT
|
November 27, 2007 |
|
K NALLUCHAMY Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
July 21, 2007 |
|
K NANJUNDAN Vs. MINOR C MURUGAMMAL
|
June 20, 2007 |
|
K NANU Vs. ARULMIGU SREE VELDLAI VINAYAKAR TEMPLE R G STREET
|
February 6, 2007 |
|
K NATARAJAN Vs. DISTRICT COLLECTOR
|
July 25, 2007 |
|
K NEHRU Vs. GOVERNMENT OF TAMIL NADU
|
November 28, 2007 |
|
K P BACKIASAMY Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972 AND REGIONAL LABOUR COMMISSIONER CENTRAL CHENNAI
|
November 21, 2007 |
|
K P BALAJI Vs. M SESHADRI
|
February 2, 2007 |
|
K P JAYARAMAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
|
February 12, 2007 |
|
K P KARUPPANNAN Vs. COMMISSIONER OF TECHNICAL EDUCATION CHENNAI 25
|
February 1, 2007 |
|
K P KARUPPANNAN Vs. COMMISSIONER OF TECHNICAL EDUCATION; CHAIRMAN, GOVERNING COUNCIL, NACHIMUTHU POLYTECHNIC COLLEGE; PRINCIPAL, NACHIMUTHU POLYTECHNIC COLLEGE AND C RAMASAMY, SECRETARY, NACHIMUTHU POLYTECHNIC COLLEGE
|
February 27, 2007 |
|
K P RAMAN Vs. STATE OF TAMIL NADU
|
August 22, 2007 |
|
K P S ELANGO Vs. DISTRICT COLLECTOR SALEM
|
November 2, 2007 |
|
K P S ELANGO Vs. DISTRICT COLLECTOR SALEM
|
August 27, 2007 |
|
K P SREENIVASAN Vs. COMMISSIONERATE OF MUNICIPAL ADMINISTRATION
|
September 3, 2007 |
|
K P SUBRAMANIAM Vs. MANAGEMENT OF ASHOK LEYLAND LTD
|
March 24, 2007 |
|
K PALANI Vs. STATE OF TAMIL NADU
|
April 9, 2007 |
|
K PALANI Vs. COMMISSIONER OF POLICE
|
November 13, 2007 |
|
K PALANI Vs. STATE OF TAMIL NADU
|
November 13, 2007 |
|
K PALANISAMY Vs. MANAGEMENT OF ANNA TRANSPORT CORPORATION LTD AND PRESIDING OFFICE, LABOUR COURT
|
June 5, 2007 |
|
K PARVATHI Vs. COMMISSIONER CORPORATION OF CHENNAI
|
January 12, 2007 |
|
K PERIYASAMY Vs. DIRECTOR GENERAL OF POLICE KAMARAJAR SALAI
|
October 1, 2007 |
|
K PONNU PANDIAN Vs. MUTHIAH
|
October 10, 2007 |
|
K PONNU PANDIAN Vs. ARUMUGA THEVAR
|
October 10, 2007 |
|
K PONNUSWAMI Vs. V SARADHA
|
November 15, 2007 |
|
K PRAKASH Vs. DISTRICT COLLECTOR
|
September 4, 2007 |
|
K PRAKASH Vs. STATE
|
September 11, 2007 |
|
K PRASHANTH Vs. BHARTI TELENET LIMITED
|
October 9, 2007 |
|
K PRINCE Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
January 10, 2007 |
|
K R ABIRAMI Vs. KUMBAKONAM MUNICIPALITY
|
September 5, 2007 |
|
K R ANDU GOWDER Vs. AMMU AMMAL
|
March 22, 2007 |
|
K R ANNIE Vs. C RANGANATHAN
|
March 6, 2007 |
|
K R RAMASWAMY ALIAS TRAFFIC RAMASWAMY Vs. STATE OF TAMIL NADU
|
August 23, 2007 |
|
K R SAKUNTHALAMMA Vs. SUB REGISTRAR OF REGISTRATION
|
November 14, 2007 |
|
K R SETHI AND SONS Vs. UNION OF INDIA
|
December 4, 2007 |
|
K R SIVASANKAR Vs. K R RAMAMOORTY
|
December 6, 2007 |
|
K RADHAKRISHNAN Vs. JOINT REGISTRAR, REGISTRATION, COIMBATORE
|
December 5, 2007 |
|
K RADHAKRISHNAN Vs. STATE OF TAMIL NADU
|
December 5, 2007 |
|
K RADHAKRISHNAN Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
|
September 25, 2007 |
|
K RAJA Vs. STATE
|
July 4, 2007 |
|
K RAJENDRA BABU Vs. STATE
|
October 10, 2007 |
|
K RAJENDRAN Vs. STATE OF TAMIL NADU
|
December 5, 2007 |
|
K RAJENDRAN Vs. SUB REGISTRAR
|
December 5, 2007 |
|
K RAJU Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU SMALL INDUSTRIES CORPORATION LIMITED CHENNAI
|
June 8, 2007 |
|
K RAMAKRISHNAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
|
January 29, 2007 |
|
K RAMAKRISHNAN Vs. GOVERNMENT OF TAMILNADU
|
March 2, 2007 |
|
K RAMAKRISHNAN Vs. CHAIRMAN TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
|
August 28, 2007 |
|
K RAMAN Vs. DIRECTOR GENERAL OF POLICE
|
February 5, 2007 |
|
K RAMARAJ Vs. REGIONAL TRANSPORT AUTHORITY
|
January 5, 2007 |
|
K RAMASAMY Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
July 19, 2007 |
|
K RAMESH Vs. STATE OF TAMIL NADU
|
December 12, 2007 |
|
K RAMU Vs. ADYAR ANANDA BHAVAN MUTHULAKSHMI BHAVAN
|
January 5, 2007 |
|
K RAVI Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD
|
December 11, 2007 |
|
K RAVICHANDRAN Vs. DISTRICT COLLECTOR
|
November 16, 2007 |
|
K RAVIKUMAR Vs. STATE OF TAMIL NADU
|
May 16, 2007 |
|
K RAVIKUMAR Vs. STATE BY: STATION HOUSE OFFICER GRAND BAZAAR POLICE STATION PONDICHERRY PONDICHERRY DISTRICT
|
May 16, 2007 |
|
K RAYAR Vs. SPECIAL TAHSILDAR REVENUE COURT CUDDALORE
|
December 3, 2007 |
|
K S NANNAMMAL Vs. M SARADHA
|
August 7, 2007 |
|
K S NARASIMHAN Vs. COMMERCIAL TAX OFFICER AMAINTHAKARAI ASSESSMENT CIRCLE
|
February 6, 2007 |
|
K S PRASAD Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE GUDIYATHAM
|
November 22, 2007 |
|
K S RAMANATHAN Vs. R JAYARAMAN
|
August 10, 2007 |
|
K S SURESH Vs. P RAVIKUMAR
|
August 2, 2007 |
|
K S VEERASAMY Vs. CHERAN REGIONAL CHARITABLE AND SERVICE TRUST FOR DISABLED
|
July 6, 2007 |
|
K SANTHOSH KUMAR Vs. INDIAN OIL CORPORATION LTD
|
July 13, 2007 |
|
K SARAVANAN Vs. STATE OF TAMIL NADU
|
October 23, 2007 |
|
K SARAVANAN Vs. CHIEF ENGINEER AGRICULTURAL ENGINEERING INSPECTION MADRAS 35
|
October 25, 2007 |
|
K SAROJINI Vs. STATE OF TAMIL NADU
|
April 16, 2007 |
|
K SATHIAMOORTHY Vs. STATE
|
June 22, 2007 |
|
K SATHYAMURTHI Vs. STATE OF TAMIL NADU
|
March 24, 2007 |
|
K SEKAR Vs. REVENUE DIVISIONAL OFFICER COONOOR
|
December 6, 2007 |
|
K SELLAMUTHU Vs. STATE OF TAMIL NADU
|
August 7, 2007 |
|
K SELVAM Vs. DISTRICT COLLECTOR ERODE DISTRICT ERODE
|
October 24, 2007 |
|
K SELVARAJ Vs. STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU DIV I LTD
|
February 5, 2007 |
|
K SELVARAJ Vs. SUPERINTENDENT OF POLICE PUDUKKOTTAI &
|
December 11, 2007 |
|
K SHANKAR Vs. REVENUE DIVISIONAL OFFICER
|
August 29, 2007 |
|
K SHANKAR Vs. REVENUE DIVISIONAL OFFICER
|
August 31, 2007 |
|
K SHANMUGAM Vs. DISTRICT COLLECTOR ERODE DISTRICT ERODE
|
January 2, 2007 |
|
K SHANMUGAM Vs. DIVISIONAL SECURITY COMMISSIONER RAILWAY PROTECTION FORCE TIRUCHIRAPALLI
|
January 19, 2007 |
|
K SHANMUGAM TECHNICAL ASSISTANT ENGINEERING SECTION KARUR MUNICIPALITY KARUR Vs. STATE OF TAMIL NADU
|
November 12, 2007 |
|
K SHANMUGASUNDARAM Vs. GOVERNMENT OF TAMIL NADU
|
February 2, 2007 |
|
K SHANMUGASUNDARAM Vs. GOVERNMENT OF TAMIL NADU
|
February 1, 2007 |
|
K SHANTHI Vs. P SUKUMARAN
|
July 10, 2007 |
|
K SIVAKAMI KARKALAIMUDAYAN ALIAS KASAMADAN Vs. UNION OF INDIA
|
October 11, 2007 |
|
K SIVASUBRAMANIAM Vs. LEIGH BAZAAR MERCHANTS ASSOCIATION LTD
|
January 24, 2007 |
|
K SOURIRAJAN Vs. P R ADIKESAVAN
|
October 6, 2007 |
|
K SOWMIYA ALIAS SHARMILA Vs. V SATHISH ALIAS SATHISH KUMAR
|
February 26, 2007 |
|
K SRIDHARAN Vs. VASANTHI
|
June 15, 2007 |
|
K SRIRAMAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
December 10, 2007 |
|
K SUBRAMANI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY COLLEGE ROAD MADRAS
|
July 17, 2007 |
|
K SUBRAMANIAM Vs. SATRAMDAS MAHESHKUMAR
|
July 24, 2007 |
|
K SUBRAMANIAM Vs. DEPUTY COMMERCIAL TAX OFFICER NAMAKKAL TOWN CIRCLE NAMAKKAL
|
November 27, 2007 |
|
K SUBRAMANIAM Vs. P KARUPPANANADAR
|
February 20, 2007 |
|
K SUBRAMANIAN Vs. K RAJENDRAN
|
April 21, 2007 |
|
K SUMATHI Vs. EKA RATCHAGAR SABAI HIGHER SECONDARY SCHOOL
|
January 2, 2007 |
|
K SUNDAARAVELU ALIAS K BALASUNDARAM Vs. DEPUTY COMMISSIONER OF POLICE CENTRAL CRIME BRANCH EGMORE CHENNAI
|
February 9, 2007 |
|
K SUNDARAM PILLAI, MANOHARAN Vs. DISTRICT COLLECTOR
|
March 24, 2007 |
|
K SUNDARASANAM Vs. DISTRICT REVENUE OFFICER
|
September 5, 2007 |
|
K SUNDARAVELU Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD
|
March 20, 2007 |
|
K SURESH KUMAR Vs. GOVERNMENT OF TAMIL NADU
|
August 18, 2007 |
|
K T KANNAN Vs. K K NAGANANTHINI
|
December 18, 2007 |
|
K T MANIMEGALAI Vs. GOVERNMENT OF TAMIL NADU
|
November 12, 2007 |
|
K T R CHOWDHRY Vs. G MOHAN
|
June 21, 2007 |
|
K T VENKATESAN Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
|
March 13, 2007 |
|
K THANGAMARI Vs. M KUTRALINGAM SECRETARY TO GOVERNMENT CHENNAI
|
April 20, 2007 |
|
K THIRUVENGADAM Vs. NIL
|
October 24, 2007 |
|
K U MUTHUKUMARESAN Vs. ASST COMMISSIONER
|
November 27, 2007 |
|
K UMA RANI Vs. S ASHOK
|
April 27, 2007 |
|
K V ANANTHAKRUSHNAN Vs. REGISTRAR HIGH COURT
|
December 10, 2007 |
|
K V CHELLAPPAN Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD
|
April 13, 2007 |
|
K V HARIKRISHNAN; P SHANKAR; M K PALANI AND K H GAJENDRAN Vs. THE ADVOCATE GENERAL HIGH COURT
|
March 5, 2007 |
|
K V S MANIKUMAR ALIAS SUBRAMANIAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
December 17, 2007 |
|
K VANAJA Vs. STATE OF TAMIL NADU
|
October 24, 2007 |
|
K VARADHAN Vs. SUBBARAYALU
|
March 2, 2007 |
|
K VASUDEVAN Vs. STATE OF TAMIL NADU
|
January 3, 2007 |
|
K VELANKANNAN Vs. GOVERNMENT OF TAMIL NADU
|
August 30, 2007 |
|
K VELMURUGAN Vs. DIRECTOR OF DRUGS CONTROL
|
February 5, 2007 |
|
K VELU Vs. REVENUE DIVISIONAL OFFICER
|
August 30, 2007 |
|
K VENKATARAMAN Vs. STATE OF TAMIL NADU
|
March 16, 2007 |
|
K VENUGOPAL Vs. K ARUMUGAM
|
June 6, 2007 |
|
K VENUGOPAL Vs. REGISTRAR GENERAL HIGH COURT
|
September 6, 2007 |
|
K VIJAYA Vs. COLLECTOR SALEM DISTRICT SALEM
|
November 20, 2007 |
|
K VIJAYAKUMAR Vs. V DEVAKI
|
November 22, 2007 |
|
K VIJAYAKUMARAN Vs. SENIOR MANAGER HR(RECRUITMENT AND SYSTEMS) BHARAT HEAVY ELECTRICALS LTD
|
October 12, 2007 |
|
K VIJAYALAKSHMI Vs. INSPECTOR OF POLICE ADAMBAKKAM POLICE STATION CHENNAI
|
July 4, 2007 |
|
K VIJAYAN Vs. APPUKUTTI
|
April 17, 2007 |
|
K VISWANATHAN Vs. STATE
|
July 2, 2007 |
|
K. RATHINAM Vs. COMMISSIONER OF POLICE
|
July 23, 2007 |
|
K. SIVASANKAR Vs. STATE BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION (WEST), COIMBATORE
|
July 31, 2007 |
|
K.P. BALAJI Vs. M. SESHADRI
|
February 2, 2007 |
|
K.R. OMANA AND OTHERS Vs. V. MOHANAN AND OTHERS
|
September 24, 2007 |
|
KADAR BASHA Vs. STATION HOUSE OFFICER
|
September 3, 2007 |
|
KADER MOHIDEEN Vs. K P M PEER MOHAMED
|
May 16, 2007 |
|
KADHAR Vs. STATE
|
October 4, 2007 |
|
KADICHAMBAI VILLAGE PRESIDENT Vs. KUMBAKONAM MUNICIPALITY
|
June 11, 2007 |
|
KADIRMUL ISAM DHARMA SABHA Vs. G VAIRAKANNU
|
June 4, 2007 |
|
KAILASH CHAND JAIN Vs. N SEETHARAMAN
|
June 20, 2007 |
|
KAILASH CHAND JAIN Vs. N SEETHARAMAN
|
June 26, 2007 |
|
KALA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
November 20, 2007 |
|
KALA Vs. COMMISSIONER OF POLICE
|
November 6, 2007 |
|
KALA Vs. STATE OF TAMIL NADU
|
November 20, 2007 |
|
KALA Vs. SECRETARY TO GOVERNMENT HOME
|
December 3, 2007 |
|
KALA AGENCIES Vs. GENERAL MANAGER INDIAN OIL CORPORATION LIMITED REGIONAL OFFICE
|
June 12, 2007 |
|
KALA IYER Vs. STATE
|
February 28, 2007 |
|
KALA MANIVANNAN Vs. PRESIDENT DISTRICT CONSUMER DISPUTES REDRESSAL FORUM SOUTH
|
November 26, 2007 |
|
KALAICHELVI Vs. T ELAMASIVAN
|
March 2, 2007 |
|
KALAIRASI Vs. THANJAVUR MUNICIPALITY
|
December 19, 2007 |
|
KALAISELVAN Vs. VELUSAMY
|
April 19, 2007 |
|
KALAIVANI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
December 4, 2007 |
|
KALAIVANI @ FLORANCE Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, COMMISSIONER OF POLICE
|
February 23, 2007 |
|
KALAIYARASI Vs. STATE OF TAMILNADU
|
November 13, 2007 |
|
KALIAMMAL DIED Vs. K PERIASAMY
|
June 27, 2007 |
|
KALIANNAN Vs. BALAKRISHNAN
|
June 12, 2007 |
|
KALIAPPAN Vs. STATE OF TAMIL NADU
|
November 21, 2007 |
|
KALIYAMURTHY Vs. STATE
|
September 20, 2007 |
|
KALIYAPERUMAL Vs. PUDUPETTAI CHOKKANATHASWAMY
|
January 1, 2007 |
|
KALIYAPERUMAL Vs. PUDUPETTAI CHOKKANATHASWAMY
|
January 5, 2007 |
|
KALLIA MORTHY Vs. STATE
|
June 27, 2007 |
|
KALYANI Vs. SECRETARY TO THE GOVT OF TAMIL NADU
|
December 5, 2007 |
|
KALYANI RAJASIMMAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
|
August 18, 2007 |
|
KALYANI RAJASIMMAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
|
August 1, 2007 |
|
KAMALA Vs. RAMACHANDRAN
|
January 10, 2007 |
|
KAMALAMMAL ALIAS KAMALAM Vs. GANAPATHY APPAN
|
February 20, 2007 |
|
KAMALATHAL Vs. K VENKATACHALAM ALIAS VENKATESAN
|
April 5, 2007 |
|
KAMAMUTTAI ALIAS SHAHUL HAMEED Vs. JAMAL MOHAMMED
|
September 18, 2007 |
|
KAMARAJ MIDDLE SCHOOL, R THANGARAJ Vs. STATE OF TAMIL NADU
|
July 18, 2007 |
|
KAMARAJ NAGAR Vs. A VELAVENDAN
|
February 6, 2007 |
|
KAMARUDDIN SAHEB Vs. K T PALANIAPPA NADAR
|
April 12, 2007 |
|
KAMATCHI Vs. NATESA GOUNDER
|
January 3, 2007 |
|
KAMATCHI AMMAN CONSTRUCTIONS Vs. DIVISIONAL RAILWAY MANAGER/WORKS PALGHAT DIVISION SOUTHERN RAILWAY PALGHAT
|
July 18, 2007 |
|
KAMATCHIAMMAN EDUCATIONAL TRUST Vs. INDIAN NURSING COUNCIL
|
September 3, 2007 |
|
KAMILA BANU Vs. STATE OF TAMIL NADU
|
December 6, 2007 |
|
KANAGA AROMATICS P LTD Vs. DINDIGUL CAPSICUM RESINS P LTD
|
November 2, 2007 |
|
KANAGU ALIAS KANAGARAJ ALIAS KANAGALINGAM Vs. STATE
|
January 4, 2007 |
|
KANCHARLA VEERAIAH Vs. STATE OF TAMIL NADU
|
March 27, 2007 |
|
KANCHI KAMAKOTI MADAM Vs. STATE OF TAMIL NADU
|
April 5, 2007 |
|
KANCHIPURAM SILK HANDLOOM WEAVERS CO OPERATIVE MARKETING SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX
|
March 12, 2007 |
|
KANDAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
|
November 5, 2007 |
|
KANDAN Vs. STATE OF TAMIL NADU
|
November 5, 2007 |
|
KANDAN TRAVEL AGENCIES Vs. RADHA
|
July 13, 2007 |
|
KANDASAMY Vs. STATE OF TAMIL NADU
|
August 16, 2007 |
|
KANDASAMY Vs. KALIANNAGOUNDER
|
January 31, 2007 |
|
KANDASAMY Vs. H SAVITHIRI
|
April 27, 2007 |
|
KANDASAMY Vs. INSPECTOR OF POLICE
|
June 15, 2007 |
|
KANDASAMY GOUNDER Vs. STATE
|
December 14, 2007 |
|
KANDASWAMY Vs. SUBRAMANIAN
|
January 19, 2007 |
|
KANDHASAMY Vs. MINOR DHANAM
|
November 6, 2007 |
|
KANNABIRAN Vs. ACCOUNTANT GENERAL OFFICE
|
November 5, 2007 |
|
KANNADASAN Vs. STATE OF TAMILNADU
|
December 4, 2007 |
|
KANNADASAN Vs. STATE TRANSPORT CORPORATION
|
September 12, 2007 |
|
KANNADASAN Vs. SUPERINTENDENT OF CENTRAL PRISON CENTRAL PRISON, PUZHAL
|
December 4, 2007 |
|
KANNAIYALAL BAFNA Vs. DISTRICT COLLECTOR
|
November 20, 2007 |
|
KANNAMMAL Vs. AYYANAN
|
September 18, 2007 |
|
KANNAN Vs. STATE, INSPECTOR OF POLICE
|
April 2, 2007 |
|
KANNAN @ PRABHU @ PRABHU KANNAN; DESINGHU RAJAN @ DESINGHU; GANESAN AND SIVAKUMAR @ KUMAR @ SAPPANIKUMAR Vs. STATE
|
April 11, 2007 |
|
KANNAN DIED LRS Vs. FATHIMA BEEVI
|
August 8, 2007 |
|
KANNATHAL Vs. ARULMIGHU KANNIAMMAL KARUPPASAMY THIRUKOIL
|
January 5, 2007 |
|
KANNIAPPAN Vs. STATE OF TAMILNADU
|
December 4, 2007 |
|
KANYAKUMARI DISTRICT CENTRAL COOPERATIVE BANK Vs. K DURAIRAJ
|
February 27, 2007 |
|
KANYAKUMARI MAVATTA MEEN PEDIKKUM THOZHILALAR SANGAM Vs. GOVERNMENT OF TAMIL NADU
|
December 12, 2007 |
|
KANYAKUMARI MEDICAL MISSION Vs. MUNICIPAL COMMISSIONER KUZHITHURAI MUNICIPALITY KUZHITHURAI
|
December 7, 2007 |
|
KARPAGA NAGAR NALA URIMAI SANGAM Vs. MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
|
April 27, 2007 |
|
KARPAGAM CHARITY TRUST Vs. INDIAN NURSING COUNCIL
|
September 3, 2007 |
|
KARTHIK ELECTRIC CONTROLS Vs. COMMERCIAL TAX OFFICER
|
June 6, 2007 |
|
KARTHIKEYAN Vs. STATE
|
June 21, 2007 |
|
KARTHIKUMAR Vs. SECRETARY TO THE GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT CHENNAI 600 009
|
April 26, 2007 |
|
KARUNA Vs. STATE OF TAMIL NADU
|
August 9, 2007 |
|
KARUNANITHI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMILNADU CHENNAI
|
April 17, 2007 |
|
KARUPPA GOUNDER Vs. SOUNDARAM
|
February 12, 2007 |
|
KARUPPAIAH Vs. STATE OF TAMIL NADU
|
June 12, 2007 |
|
KARUPPAN Vs. CHELLAIAH
|
March 20, 2007 |
|
KARUPPANNA UDAYAR Vs. MUTHUSAMY
|
June 4, 2007 |
|
KARUPPANNA UDAYAR Vs. MUTHUSAMY
|
May 31, 2007 |
|
KARUPPASAMY NADAR Vs. KALLAMULI OOR ROMAN CALHOLIC MISSION
|
April 20, 2007 |
|
KARUPPASWAMY THEVAR Vs. STATE
|
November 22, 2007 |
|
KARUPPAYA Vs. STATE
|
December 4, 2007 |
|
KARUPPAYAL AND ORS Vs. ARUMUGAM
|
February 22, 2007 |
|
KARUPPAYAMMAL Vs. ARULMIGHU MARIAMMAN TEMPLE VEERAPPANCHATRAM
|
June 18, 2007 |
|
KARUPPIAH ASARI Vs. TENKASI TALUK
|
October 31, 2007 |
|
KARUR 80 ROAD RESIDENTS WELFARE Vs. SECRETARY DEPARTMENT OF LOCAL ADMINISTRATION AND WATER SUPPLY
|
January 5, 2007 |
|
KARUR DISTRICT DYEING ALIAS BLEACHING FACTORY OWNERS ASSOCIATION Vs. ASSESSING OFFICER TEXTILE COMMITTEE GOVERNMENT OF INDIA MINISTRY OF TEXTILES
|
March 6, 2007 |
|
KARUR MUNICIPALITY Vs. GOUSUNNISSA BIBI
|
March 24, 2007 |
|
KARUR VYSYA BANK EMPLOYEES UNION Vs. SECURITIES AND EXCHANGE BOARD OF INDIA EARNEST HOUSE
|
August 29, 2007 |
|
KARUR VYSYA BANK LIMITED Vs. KARUR VYSYA BANK EMPLOYEES UNION
|
March 13, 2007 |
|
KASI CONSULTANT CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
|
August 6, 2007 |
|
KASI S/O KARUPPASAMI Vs. STATE
|
March 15, 2007 |
|
KASI VISWANATHAN Vs. C KASTURI
|
April 16, 2007 |
|
KASIM BEEVI Vs. SOWR BEEVI
|
May 16, 2007 |
|
KASIM MARAIKKAYAR Vs. HAJI KATHIJA BEEVI TRUST NAGAPATTINAM
|
December 5, 2007 |
|
KASTHURI BAI Vs. SAVITHRI
|
July 24, 2007 |
|
KASTHURI THILAGAM Vs. GOVERNMENT OF TAMIL NADU
|
August 28, 2007 |
|
KASTURI AND SONS LIMITED KASTURI BUILDINGS CHENNAI Vs. V KRISHNAMURTHI SOLE PROPRIETOR AND CHIEF EXECUTIVE MEENA ADVERTISERS CHENNAI
|
August 22, 2007 |
|
KATHIR ALIAS KATHIRAVAN Vs. STATE
|
July 16, 2007 |
|
KATHIRVEL Vs. SUPERINTENDENT OF POLICE
|
August 27, 2007 |
|
KAVITHA Vs. COMMISSIONER OF POLICE
|
August 16, 2007 |
|
KEDIA OVERSEAS LTD Vs. SATELLITE TOWN DEVELOPMENT PVT LTD
|
December 4, 2007 |
|
KERALA HAIR DRESSES Vs. D KRISHNA RAO
|
March 15, 2007 |
|
KESAVALU NAIDU Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 21, 2007 |
|
KHODAY DISTILLERIES LIMITED Vs. SCOTCH WHISKY ASSOCIATION
|
October 12, 2007 |
|
KINATHUKADAVU PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. STATE OF TAMIL NADU
|
March 22, 2007 |
|
KISHAN LAL Vs. STATE OF TAMIL NADU
|
December 17, 2007 |
|
KISORIMAL KASHIRAM MARKETING AND AGENCIES (P) LIMITED Vs. STATE
|
March 1, 2007 |
|
KITTUSAMY Vs. INSPECTOR OF POLICE
|
August 6, 2007 |
|
KODAK INDIA LTD Vs. ASSISTANT COMMISSIONER
|
November 14, 2007 |
|
KOLAMMAL Vs. STATE OF TAMIL NADU
|
March 21, 2007 |
|
KOLINGIAMMAL Vs. STATE OF TAMILNADU
|
April 18, 2007 |
|
KOLLA RAVINDRA ALIAS K RAVI Vs. SUSHEELA BAI
|
June 28, 2007 |
|
KOLLI ADI NARAYANA Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD
|
December 14, 2007 |
|
KONE ELEVATOR INDIA PVT. LTD Vs. COMMERCIAL TAX OFFICER
|
December 3, 2007 |
|
KONGARAR SPINNERS LTD Vs. S SANKARALINGAM ENFORCEMENT OFFICER
|
November 21, 2007 |
|
KOTHANDAN Vs. SUBRAMANIA MUDHALIAR
|
September 3, 2007 |
|
KOTHANDARAMAN Vs. K RAJAMMAL
|
March 16, 2007 |
|
KOTHARI AND COMPANY Vs. RAJAN AND COMPANY
|
November 22, 2007 |
|
KOTHUVAL AMIRUNNISSA Vs. COMMISSIONER VANIAMBADI MUNICIPALITY VELLORE DISTRICT
|
March 28, 2007 |
|
KRISHNA ALLOY STEELS Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL
|
November 26, 2007 |
|
KRISHNA ALLOY STEELS Vs. REGISTRAR TAMIL NADU TAXATION
|
October 26, 2007 |
|
KRISHNA GOUNDER Vs. ARJUNA GOUNDER
|
July 30, 2007 |
|
KRISHNA GOUNDER Vs. VENDA AMMAL
|
January 19, 2007 |
|
KRISHNA KESHAV LABORATORIES LTD Vs. PUSHPA S FOMRA, KUSUM N FORMA AND ANITA S FOMRA
|
August 3, 2007 |
|
KRISHNAMOORTHY Vs. PARASURAMAN
|
January 10, 2007 |
|
KRISHNAN Vs. SECRETARY TO GOVERNMENT FOOD CO OPERATION AND CONSUMER
|
January 5, 2007 |
|
KRISHNAN Vs. VAIYAPURI GOUNDER
|
November 15, 2007 |
|
KRISHNAN Vs. STATE
|
July 3, 2007 |
|
KRISHNAN C N Vs. MANAGEMENT OF INDRA COTTON MILLS P LIMITED CHENNAI
|
April 10, 2007 |
|
KRISHNAN CHANDRASEKARAN Vs. DISTRICT COLLECTOR TIRUVALLUR
|
June 20, 2007 |
|
KRISHNAN TIRUVANNAMALAI TALUK AND DISTRICT Vs. PERUMAL CHETTIAR TIRUVANNAMALAI TALUK AND DISTRICT
|
March 15, 2007 |
|
KRISHNASAMY Vs. K ARUNAN
|
January 19, 2007 |
|
KRISHNAVENI Vs. STATE OF TAMIL NADU
|
January 8, 2007 |
|
KRISHNAVENI Vs. UNION OF INDIA
|
April 1, 2007 |
|
KRISHNAVENI Vs. UNION OF INDIA
|
April 27, 2007 |
|
KRISHNAVENI W/O SENTHIL @ SENTHIL KUMAR Vs. STATE OF TAMIL NADU
|
August 16, 2007 |
|
KTA RAJA CHETTIAR Vs. RAJAMANI
|
January 25, 2007 |
|
KULLAN Vs. RANIAMMAL
|
June 26, 2007 |
|
KUMAR Vs. STATE OF TAMIL NADU
|
February 12, 2007 |
|
KUMAR Vs. SUPERINTENDENT OF CENTRAL PRISON CENTRAL PRISON, PUZHAL
|
December 4, 2007 |
|
KUMAR Vs. STATE OF TAMILNADU
|
December 4, 2007 |
|
KUMAR Vs. RAMESH
|
July 31, 2007 |
|
KUMAR Vs. STATE
|
July 17, 2007 |
|
KUMAR @ PALANISAMY Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
|
March 21, 2007 |
|
KUMAR alias NAINAR KUMAR Vs. STATE OF TAMILNADU
|
June 6, 2007 |
|
KUMAR TEXTILES Vs. MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY
|
February 16, 2007 |
|
KUMAR TEXTILES Vs. MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY
|
February 1, 2007 |
|
KUMAR TRANSPORTS Vs. CENTRAL WAREHOUSING CORPORATION
|
January 18, 2007 |
|
KUMARASAMY Vs. PATTIGOUNDER ALIAS PATTULINGAM
|
February 28, 2007 |
|
KUMARASAMY Vs. CHINNAMMAL
|
December 3, 2007 |
|
KUMARAVEL Vs. GOVERNMENT OF TAMIL NADU
|
August 17, 2007 |
|
KUMBAKONAM CENTRAL CO OP BANK EMPLOYEES UNION Vs. PRESIDING OFFICER
|
December 13, 2007 |
|
KUPPAIYANDI Vs. KANNIAMMAL
|
December 10, 2007 |
|
KUPPAMMAL Vs. CHINNATHAMBI PADAYACHI
|
January 8, 2007 |
|
KUPPAN ALIAS DURAI Vs. A N ANNAMALAI
|
November 5, 2007 |
|
KUPPAYEE AMMAL Vs. ATHIAPPA GOUNDER
|
December 3, 2007 |
|
KUPPU SWAMY GOUNDER Vs. PAPPUSWAMY
|
April 11, 2007 |
|
KUPPUSAMI Vs. SPECIAL TAHSILDAR
|
March 23, 2007 |
|
KUPPUSAMY Vs. KUPPAMMAL
|
June 18, 2007 |
|
KUPPUSAMY Vs. ADDL DISTRICT COLLECTOR
|
April 17, 2007 |
|
KUPPUSWAMI Vs. STATE OF TAMIL NADU
|
August 28, 2007 |
|
KURRATHUL AYIN Vs. HABEEBA
|
October 30, 2007 |
|
KURSHED SHARFUDEEN Vs. IBP COMPANY LTD
|
December 18, 2007 |
|
KURUVI ALIAS CHANDRASEKAR Vs. STATE OF TAMIL NADU
|
December 5, 2007 |
|
L BAKTHAVATSALAM Vs. R ALAGIRISWAMY
|
October 12, 2007 |
|
L BASHYAM Vs. B MUTHULAKSHMI
|
March 1, 2007 |
|
L DURAISAMY Vs. INSPECTOR GENERAL OF REGISTRATION
|
August 2, 2007 |
|
L G BALAKRISHNAN AND BROS LTD Vs. ASSISTANT COMMISSIONER CT
|
August 21, 2007 |
|
L HEMALATHA Vs. N P JAYAKUMAR
|
January 24, 2007 |
|
L JOSEPH STALIN Vs. TAMIL NADU CIVIL SUPPLIES
|
June 6, 2007 |
|
L KANNAPPAN Vs. GOVERNMENT OF TAMIL NADU
|
January 29, 2007 |
|
L KRISHNAN Vs. R VEERALAKSHMI
|
September 12, 2007 |
|
L MURUGAN Vs. STATE
|
July 19, 2007 |
|
L P LOGANATHAN Vs. M SYED ABUTAHIR
|
March 30, 2007 |
|
L PUNIAKODI Vs. EXECUTIVE OFFICER PAMMAL MUNICIPALITY
|
April 16, 2007 |
|
L R SEETHARAMAN Vs. V S MUTHUSAMY
|
December 7, 2007 |
|
L S MAILANATHAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
October 29, 2007 |
|
L S MAILANATHAN Vs. HEADMISTRESS BALARENGAPURAM MIDDLE SCHOOL
|
October 1, 2007 |
|
L S MAILANATHAN CORRESPONDENT BALARENGAPURAM MIDDLE SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
October 1, 2007 |
|
L SELVARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE TRICHY RANGE
|
October 3, 2007 |
|
L SHANMUGA SUNDARA PERUMAL Vs. INSPECTOR OF POLICE TEAM I CENTRAL CRIME BRANCH
|
September 24, 2007 |
|
L SUBRAMANIA REDDY Vs. DEPUTY SALT COMMISSIONER
|
April 26, 2007 |
|
L THAMAYANTHI Vs. CATHOLIC SYRIAN BANK LTD
|
November 26, 2007 |
|
LAKSHMANAN AND ANOTHER Vs. STATE
|
August 10, 2007 |
|
LAKSHMI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT
|
October 3, 2007 |
|
LAKSHMI Vs. MUNIYANDI
|
October 29, 2007 |
|
LAKSHMI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
|
August 28, 2007 |
|
LAKSHMI Vs. STATE OF TAMILNADU
|
December 12, 2007 |
|
LAKSHMI Vs. MARIAMMAL
|
October 29, 2007 |
|
LAKSHMI Vs. STATE OF TAMIL NADU
|
January 25, 2007 |
|
LAKSHMI Vs. UNITED INDIA INSURANCE CO
|
March 2, 2007 |
|
LAKSHMI AMMAL Vs. T M MOHAMAD KASIM
|
February 9, 2007 |
|
LAKSHMI BAI Vs. S M M SAHUL HAMEED
|
February 27, 2007 |
|
LAKSHMI BAI Vs. PRASANNA KUMAR
|
January 18, 2007 |
|
LAKSHMI CARD CLOTHING MANUFACTURING COMPANY P LTD Vs. STATE OF TAMIL NADU
|
August 27, 2007 |
|
LAKSHMI DEVI Vs. DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYAT UNIONS
|
November 23, 2007 |
|
LAKSHMI ENTERPRISES Vs. R RAMAKRISHNAN
|
February 8, 2007 |
|
LAKSHMI GENERAL FINANCE LTD Vs. K R PALANIAPPAN
|
February 22, 2007 |
|
LAKSHMI MACHINE WORKS LTD Vs. DEPUTY COMMISSIONER (CT) AND ORS
|
November 5, 2007 |
|
LAKSHMI MACHINE WORKS LTD Vs. ASSISTANT COMMISSIONER CT
|
August 24, 2007 |
|
LAKSHMI MILLS COMPANY LTD PALLADAM BRANCH COIMBATORE Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES TIRUPPUR
|
February 23, 2007 |
|
LAKSHMI NATESAN Vs. PERIASAMY
|
December 12, 2007 |
|
LAKSHMI PRODUCTS Vs. STATE BANK OF INDIA
|
February 23, 2007 |
|
LAKSHMI VILAS BANK LTD Vs. AULJOTHI FIBRE INDUSTRIES
|
April 13, 2007 |
|
LALITHA Vs. M BALASUBRAMANIAN
|
August 3, 2007 |
|
LALITHA Vs. SECRETARY TO GOVERNMENT
|
November 13, 2007 |
|
LALITHA LOGANATHAN Vs. PAPPI CHETTY RAGAVIAH CHETTY CHARITIES
|
January 12, 2007 |
|
LALITHAMMAL Vs. T MOHAN DAS
|
March 8, 2007 |
|
LALITHKUMAR ALIAS LALITH Vs. STATE
|
April 17, 2007 |
|
LALLI Vs. COMMISSIONER OF POLICE
|
December 12, 2007 |
|
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. K LAKKAY GOWDER TRUST
|
September 25, 2007 |
|
LAND ACQUISITION OFFICER AND THE REVENUE DIVISIONAL OFFICER COONOOR Vs. K LAKKAY GOWDER TRUST
|
September 25, 2007 |
|
LAND ACQUISITION OFFICER AND THE SPL THASILDAR Vs. PALANIAPPAN
|
March 20, 2007 |
|
LARSEN AND TOUBRO LTD Vs. ASSISTANT COMMISSIONER
|
August 7, 2007 |
|
LARSEN AND TOUBRO LTD. Vs. UNION OF INDIA (UOI)
|
April 5, 2007 |
|
LATHA Vs. SECRETARY TO GOVERNMENT PUBLIC SC DEPARTMENT GOVERNMENT OF TAMIL NADU CHENNAI
|
September 21, 2007 |
|
LATHA Vs. STATE
|
September 3, 2007 |
|
LATHA Vs. STATE
|
July 18, 2007 |
|
LATHA Vs. SECRETARY TO GOVT PROHIBITION AND EXCISE DEPARTMENT
|
November 20, 2007 |
|
LATHA Vs. STATE OF TAMIL NADU
|
October 29, 2007 |
|
LATHA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR VELLORE DISTRICT VELLORE
|
October 29, 2007 |
|
LATHA SRIDHAR Vs. R VIJAYAKUMAR
|
July 30, 2007 |
|
LATHISLAL Vs. LAWARANCE YESUDHASAN
|
February 22, 2007 |
|
LATSHMANAN; SUBBIAH, VENKATACHALAM Vs. STATE BY INSPECTOR OF POLICE
|
March 5, 2007 |
|
LAYA PERUMAL NADAR Vs. TIRUNELVELI DIOCESAN TRUST ASSOCIATION, TIRUNELVELI
|
September 6, 2007 |
|
LEELA KALYAN TEACHERS TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION
|
December 11, 2007 |
|
LEELAA COOL Vs. GENERAL MANAGER TELECOMMUNICATION
|
November 26, 2007 |
|
LEITNER SHRIRAM MANUFACTURING LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
July 12, 2007 |
|
LEO OILS AND LUBRICANTS Vs. BHARAT PETROLEUM CORPORATION LTD
|
December 14, 2007 |
|
LIBRA CONSTRUCTION AND FINANCE LIMITED Vs. INSPECTOR OF POLICE VENNANDUR POLICE STATION NAMAKKAL DISTRICT
|
January 31, 2007 |
|
LICENSEE LAKSHMI THEATRE Vs. STATE OF TAMIL NADU
|
January 18, 2007 |
|
LILLY BABU Vs. REGISTRAR
|
October 11, 2007 |
|
LIPI MARKETING (P) LTD Vs. DEPUTY COMMISSIONER (COMMERCIAL) TAXES (EAST) DIVISION
|
August 30, 2007 |
|
LLOYDS FINANCE LTD Vs. SWAMIJI MILLS LTD
|
July 31, 2007 |
|
LODI I K Vs. APPELLATE AUTHORITY UNDER TAMIL NADU SHOP AND ESTABLISHMENT ACT CHENNAI
|
January 22, 2007 |
|
LOGANATHAN Vs. STATE
|
July 18, 2007 |
|
LOGITHAKSHAN Vs. E S RAHIMA BIBI
|
December 5, 2007 |
|
LOHIDASAN Vs. INSPECTOR OF POLICE CCIW CID COIMBATORE CITY UNIT COIMBATORE DISTRICT
|
July 9, 2007 |
|
LOTUS RECREATION CLUB (REGD SOCIETY) Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF PROHIBITION AND EXCISE; DISTRICT COLLECTOR AND THE ASSISTANT COMMISSIONER (EXCISE)
|
September 4, 2007 |
|
LOUDRUSAMY Vs. STATE
|
June 11, 2007 |
|
LOURDURAJ Vs. HENDRY
|
June 11, 2007 |
|
LOURDUSWAMY A Vs. DEPUTY CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE
|
April 3, 2007 |
|
LPG DISTRIBUTORS ASSOCIATION Vs. UNION OF INDIA
|
February 6, 2007 |
|
M A ABDUL JABBAR Vs. M S MUHAMMED YAHYA
|
January 8, 2007 |
|
M A AMANULLA Vs. COMMISSIONER,CORPORATION OF CHENNAI
|
March 12, 2007 |
|
M A ELANGOVAN Vs. COMMISSIONER AMBATTUR MUNICIPALITY CHENNAI
|
December 17, 2007 |
|
M A NACHIMUTHU Vs. THIRU N RAVICHANDRAN
|
March 24, 2007 |
|
M A SAJAN Vs. E W BAPTIST
|
June 6, 2007 |
|
M ABDUL JABAR Vs. STATE OF TAMIL NADU
|
September 10, 2007 |
|
M ABDUL SAMAD Vs. TAHSILDAR AANDIPATTI THENI DISTRICT
|
November 16, 2007 |
|
M ABDUL SAMATH Vs. DISTRICT SUPPLY OFFICER THENI THENI DISTRICT
|
December 7, 2007 |
|
M AMBIGAPATHY Vs. COMMISSIONER CORPORATION OF CHENNAI
|
March 6, 2007 |
|
M ANUSUYA Vs. M SHEELA
|
April 25, 2007 |
|
M ARUNA Vs. TEACHERS RECRUITMENT BOARD
|
November 28, 2007 |
|
M ASWATH Vs. JEEJA BABY
|
March 5, 2007 |
|
M B ABDUL ALI Vs. REGIONAL TRANSPORT OFFICER CUM SECRETARY REGIONAL TRANSPORT AUTHORITY KRISHNAGIRI
|
August 3, 2007 |
|
M BABU Vs. COLLECTOR THENI DISTRICT
|
October 17, 2007 |
|
M BAGAVATHI Vs. TAMIL NADU ELECTRICITY BOARD
|
November 6, 2007 |
|
M BAGAVATHI Vs. EXECUTIVE OFFICER
|
November 6, 2007 |
|
M BAKRUTHEEN Vs. B MOHAMED RIHANA
|
October 30, 2007 |
|
M BALAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
August 7, 2007 |
|
M BALARAMAN Vs. SUPERINTENDING ENGINEER KUNDAH GENERATION CIRCLE
|
November 16, 2007 |
|
M BALASUBRAMANI Vs. SHINE LEATHER EXPORTS
|
April 26, 2007 |
|
M BALASUBRAMANIAM Vs. STATE
|
July 10, 2007 |
|
M BALU Vs. BANU MITHRA
|
June 29, 2007 |
|
M BALUSAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
July 2, 2007 |
|
M BEEMAN Vs. SUPERINTENDENT OF POLICE KANCHEEPURAM DISTRICT
|
January 29, 2007 |
|
M BHASKARAN REDDIAR Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT
|
March 20, 2007 |
|
M BOJARAJAN Vs. DISTRICT COLLECTOR ERODE
|
April 19, 2007 |
|
M BOOPATHYAMMAL Vs. SPECIAL COMMISSIONER OF LAND ADMINISTRATION CHEPAUK CHENNAI
|
August 28, 2007 |
|
M C CHARLEE Vs. STATE
|
November 9, 2007 |
|
M C GOPAL Vs. S GAJENDRA NAID
|
February 8, 2007 |
|
M C MANICKAM CHETTIAR Vs. INDRANI KARMEGAM
|
December 20, 2007 |
|
M C PANDIYAN Vs. DISTRICT COLLECTOR
|
March 24, 2007 |
|
M CHANDRASEKAR Vs. UNION OF INDIA
|
October 9, 2007 |
|
M CHELLAPPA Vs. REVENUE DIVISIONAL OFFICER
|
January 9, 2007 |
|
M CHELLATHAI W/O A MURUGAN Vs. STATE OF TAMIL NADU
|
July 2, 2007 |
|
M CHIDAMBARAM TRUST Vs. V RAVICHANDRAN AND JAYALAKSHMI
|
April 18, 2007 |
|
M CHINNIYAN Vs. KASTHURI
|
July 11, 2007 |
|
M DAKSHINAMOORTHY Vs. STATE OF TAMIL NADU
|
October 31, 2007 |
|
M DEIVANAYAGAM Vs. SUB DIVISIONAL MAGISTRATE NORTH PONDICHERRY
|
April 25, 2007 |
|
M DHANARAJ Vs. J C ALBERT
|
February 27, 2007 |
|
M DURAIKANNAN Vs. STATE OF TAMIL NADU
|
January 18, 2007 |
|
M DURAISAMY Vs. STATE OF TAMIL NADU
|
February 6, 2007 |
|
M E SIVARAM Vs. MANAGING DIRECTOR TAMILNADU HOUSING BOARD
|
December 10, 2007 |
|
M ELUMALAI Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYATS
|
November 26, 2007 |
|
M ELUMALAI Vs. M BHUVANESWARI
|
April 27, 2007 |
|
M G R ALIAS CHIDAMBARAM Vs. STATE
|
December 20, 2007 |
|
M GANESAN Vs. VICE CHAIRMAN THE SETTLEMENT COMMISSION
|
March 12, 2007 |
|
M GNANAM Vs. SUPERINTENDENT OF POLICE KRISHNAGIRI
|
December 10, 2007 |
|
M GNANASEKAR Vs. STATE OF TAMIL NADU
|
June 11, 2007 |
|
M GOMATHI SHANKAR Vs. INCOME TAX OFFICER COMPANY WARD IV 1 121 M G ROAD AAYAHAR BHAWAN MAIN BUILDING IV FLOOR CHENNAI 600 034
|
September 5, 2007 |
|
M GOPAL Vs. P THANGADURAI
|
July 2, 2007 |
|
M GOPAL Vs. T SOMASUNDARAM
|
January 25, 2007 |
|
M GOTHANDAPANI Vs. ADDITIONAL BLOCK DEVELOPMENT OFFICER
|
December 6, 2007 |
|
M GOWRI AMMAL Vs. JOINT SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
|
December 14, 2007 |
|
M GUNASEELAN Vs. PRESIDING OFFICER
|
September 6, 2007 |
|
M GURUDOSS Vs. RAMNATH GOENKA
|
August 8, 2007 |
|
M GURUNATHAN Vs. SPECIAL TRIBUNAL FOR COOPERATIVE CASES VELLORE
|
July 20, 2007 |
|
M GURUSAMY Vs. ASSISTANT DIRECTOR OF TOWN PANCHAYAT
|
October 10, 2007 |
|
M GURUSAMY DIED Vs. G VIJAYA
|
December 7, 2007 |
|
M H KUPPUSAMY Vs. TAMIL NADU ELECTRICITY BOARD
|
January 29, 2007 |
|
M HARIHARAN Vs. STATE
|
September 3, 2007 |
|
M HARIHARAN PRINCIPAL BHARATHIAR PALKALAIKOODAM PONDICHERRY Vs. PRINCIPAL SECRETARY TO GOVERNMENT GOVERNMENT OF PONDICHERRY VICE CHAIRMAN
|
March 9, 2007 |
|
M INDIRA GANDHI Vs. ASSISTANT ELEMENTARY EDUCATION OFFICER
|
September 7, 2007 |
|
M ISAAC Vs. CHURCH OF SOUTH INDIA
|
December 20, 2007 |
|
M JABADOSS Vs. DISTRICT REVENUE OFFICER COIMBATORE COIMBATORE DISTRICT
|
December 14, 2007 |
|
M JAGADASAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES N V N MALIGAI KILPAUK CHENNAI
|
October 1, 2007 |
|
M JAGARAYAR Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD CHENNAI
|
March 7, 2007 |
|
M JANARTHANAM Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE DMS COMPOUND CHENNAI 6
|
July 13, 2007 |
|
M JAYAJOTHI Vs. COMMISSIONER AMBATTUR MUNICIPALITY
|
January 3, 2007 |
|
M JAYARAMAN Vs. STATE OF TAMIL NADU
|
June 26, 2007 |
|
M JEEVANANDHAM Vs. BALAJI
|
March 6, 2007 |
|
M JEYANTHI Vs. DISTRICT EDUCATIONAL OFFICER CHENNAI EAST CHENNAI
|
July 11, 2007 |
|
M K M GEEYAVUDEEN Vs. COMMISSIONER PUDUKOTTAI
|
September 20, 2007 |
|
M K MADHIVADANAN Vs. R SAMARASAM
|
December 11, 2007 |
|
M K S BALASUBRAMANIAN Vs. KANCHEEPURAM CENTRAL CO-OPERATIVE BANK LTD
|
October 4, 2007 |
|
M K SRINIVASAN Vs. RANGARAJAN
|
November 28, 2007 |
|
M K VAIDYANATHAN Vs. STATE
|
January 12, 2007 |
|
M K VASU Vs. TAMIL NADU STATE MARKETING CORPORATION LTD
|
February 27, 2007 |
|
M KALYANASUNDARAM Vs. BHAKTHALALITHEESWARAR TEMPLE
|
October 23, 2007 |
|
M KANAGASABAPATHY Vs. SPECIAL OFFICER
|
October 12, 2007 |
|
M KANDASAMY Vs. DISTRICT COLLECTOR COIMBATORE DSITRICT
|
December 19, 2007 |
|
M KANNAMMAL Vs. COMMISSIONER OF POLICE
|
August 21, 2007 |
|
M KANNAN Vs. STATE BANK OF INDIA
|
September 28, 2007 |
|
M KANNAN Vs. MANAGEMENT OF FAL INDUSTRIES LTD
|
January 8, 2007 |
|
M KARNAN Vs. GOVERNMENT OF TAMIL NADU
|
January 29, 2007 |
|
M KARTHEESWARAN Vs. R ESWARAN
|
July 27, 2007 |
|
M KATHYAYANI Vs. V MAHENDRAN
|
July 6, 2007 |
|
M KHAJA MOHIDEEN Vs. TAMIL NADU WAKF BOARD
|
November 20, 2007 |
|
M KHAJA MOHIDEEN Vs. WAKF INSPECTOR/ELECTION OFFICER
|
November 20, 2007 |
|
M KRISHNAMOORTHY Vs. UNION OF INDIA
|
April 13, 2007 |
|
M KRISHNAN Vs. STATE OF TAMIL NADU
|
June 29, 2007 |
|
M KRISHNAN Vs. R MARIMUTHU
|
February 6, 2007 |
|
M KRISHNAPPA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER KRISHNAGIRI
|
September 11, 2007 |
|
M KUMARASAMY Vs. V SIVARAJ KARTHIKEYAN
|
September 11, 2007 |
|
M KUMARESAN Vs. CHIEF EXECUTIVE OFFICER KHADI AND VILLAGE INDUSTRIES BOARD
|
December 4, 2007 |
|
M KUPPUSAMY Vs. SPECIAL OFFICER TAMIL NADU CO OPERATIVE UNION
|
January 29, 2007 |
|
M KUPPUSAMY Vs. GOVERNMENT OF TAMIL NADU
|
January 8, 2007 |
|
M KUPPUSWAMY Vs. CHIEF EDUCATIONAL OFFICER VELLORE NORTH ARCOT AMBEDKAR DISTRICT
|
September 25, 2007 |
|
M L BALASUBRAMANIAM Vs. STATE
|
April 5, 2007 |
|
M L KRISHNAMOORTHY DIED Vs. GOVERNMENT OF TAMILNADU
|
September 14, 2007 |
|
M L MATHEWS Vs. INSPECTOR GENERAL OF REGISTRATION
|
January 29, 2007 |
|
M LATCHUMANAN Vs. STATE
|
April 11, 2007 |
|
M LOBO Vs. DISTRICT COLLECTOR
|
November 6, 2007 |
|
M LUKMAN HAKEEM Vs. INSPECTOR GENERAL OF PRISONS
|
November 1, 2007 |
|
M M RUBBER COMPANY LIMITED Vs. UNION OF INDIA
|
January 9, 2007 |
|
M M SHANMUGASUNDARAM Vs. BALASUBRAMANIAN
|
April 10, 2007 |
|
M M SHANMUGASUNDARAM Vs. BALASUBRAMANIAN
|
April 1, 2007 |
|
M M T A LIMITED Vs. KARTHIK FISHERIES P LTD
|
March 8, 2007 |
|
M M T C LIMITED Vs. COMMERCIAL TAX OFFICER
|
April 20, 2007 |
|
M M T C LTD Vs. SAMPOORANAM
|
January 20, 2007 |
|
M MAHENDRAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR VILLUPURAM
|
January 23, 2007 |
|
M MALLIGA Vs. COMMISSIONER OF POLICE MADURAI
|
February 23, 2007 |
|
M MANI Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED
|
April 16, 2007 |
|
M MANICKAM Vs. GOVT OF TAMIL NADU
|
October 24, 2007 |
|
M MANICKAVEL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KOVAI LTD
|
November 13, 2007 |
|
M MANOHAR Vs. STATE OF TAMIL NADU
|
December 12, 2007 |
|
M MANOHARAN Vs. STATE OF TAMIL NADU
|
December 7, 2007 |
|
M MARIAMMAL Vs. THE SUPERINTENDENT OF POLICE AND; THE INSPECTOR OF POLICE
|
July 21, 2007 |
|
M MATHIAS Vs. STATE OF TAMIL NADU
|
July 9, 2007 |
|
M MOHAMED IQBAL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
|
February 1, 2007 |
|
M MOHAMED IQBAL Vs. MANAGING DIRECTOR
|
February 1, 2007 |
|
M MOLAYAPPA GOUNDER Vs. M SUBRAMANIAN
|
September 13, 2007 |
|
M MURUGAN Vs. DISTRICT REVENUE OFFICER OF THE COLLECTORATE
|
January 31, 2007 |
|
M MUTHUMANICKAM Vs. B SENTHILVEL
|
June 21, 2007 |
|
M MUTHUSWAMY Vs. SECRETARY TO GOVTCOMMERCIAL TAXES
|
December 6, 2007 |
|
M N CHANDRASEKARAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
March 15, 2007 |
|
M N MANI Vs. SOMASUNDARAM
|
April 20, 2007 |
|
M N THANGARAJ Vs. VENKATACHALAPTHI TEX
|
June 25, 2007 |
|
M N THANGARAJ Vs. VENKATACHALAPATHI TEX
|
June 15, 2007 |
|
M NAGASUNDARAM Vs. STATE
|
November 26, 2007 |
|
M NALLATHAMBI Vs. STATE
|
December 3, 2007 |
|
M NARESH Vs. R SHANMUGAM
|
July 24, 2007 |
|
M NATARAJAN Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
February 23, 2007 |
|
M NATARAJAN Vs. SUPERINTENDING ENGINEER
|
October 24, 2007 |
|
M NATARAJAN Vs. STATE OF TAMIL NADU
|
August 7, 2007 |
|
M NITHYANANDAM Vs. V P SENTHILKUMARAN
|
March 27, 2007 |
|
M O P IYENGAR CHARITIES Vs. SPECIAL TAHSILDAR REVENUE RECOVERY ROYAPURAM CHENNAI
|
April 10, 2007 |
|
M P MARIMUTHU Vs. INSPECTOR GENERAL OF REGISTRATION
|
December 14, 2007 |
|
M P MITTALAL Vs. RAKHA
|
June 19, 2007 |
|
M P RAM MOHAN RAJA Vs. STATE OF TAMIL NADU
|
December 10, 2007 |
|
M PALANI Vs. COMMISSIONER CORPORATION OF CHENNAI
|
November 26, 2007 |
|
M PALANI Vs. R PERIASAMY
|
November 21, 2007 |
|
M PALANISAMY Vs. K PALANISAMY
|
June 4, 2007 |
|
M PARTHASARATHY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 6, 2007 |
|
M PAUL DURAI Vs. DISTRICT AND SESSIONS JUDGE VILLUPURAM
|
June 20, 2007 |
|
M PONNUSAMY Vs. T PANNEERSELVAM
|
November 13, 2007 |
|
M PRABAKARAN Vs. DISTRICT COLLECTOR
|
October 17, 2007 |
|
M PREM SELVI Vs. EXECUTIVE ENGINEER DISTRIBUTION ELECTRICITY DISTRIBUTION CIRCLE/SOUTH TATABAD COIMBATORE
|
June 14, 2007 |
|
M PUSHPARAJ Vs. K KANTHIAH
|
June 15, 2007 |
|
M R SAHUL HAMEED Vs. N R THANIKACHALAM
|
March 14, 2007 |
|
M R VARIJA Vs. INSPECTOR GENERAL OF REGISTRATION
|
November 14, 2007 |
|
M RADHA Vs. SHANMUGAVADIVU
|
August 8, 2007 |
|
M RADHAKRISHNAN Vs. P LAKSHMIPATHY
|
February 9, 2007 |
|
M RAGINI MURUGESAN Vs. DISTRICT REVENUE OFFICER, DISTRICT SUPPLY OFFICER
|
November 21, 2007 |
|
M RAJANAYAGAM Vs. STATE OF TAMIL NADU
|
September 6, 2007 |
|
M RAJAPANDIAN Vs. TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD
|
September 17, 2007 |
|
M RAJARATHINAM Vs. STATE BANK OF INDIA
|
August 18, 2007 |
|
M RAJAVEL Vs. INSPECTOR OF POLICE
|
July 24, 2007 |
|
M RAJENDRAN Vs. DEPUTY MILK COMMISSIONER CO-OPERATION OFFICE
|
November 2, 2007 |
|
M RAJESWARI Vs. P R GOPAL
|
August 3, 2007 |
|
M RAKKU Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL
|
January 10, 2007 |
|
M RAMACHANDRAN Vs. DIRECTOR OF EMPLOYMENT AND TRAINING CHENNAI 600 005
|
June 18, 2007 |
|
M RAMACHANDRAN Vs. A MUNUSAMY
|
August 8, 2007 |
|
M RAMAIAH Vs. JOINT REGISTRAR OF CO OP SOCIETIES CUDDALORE REGION CUDDALORE
|
February 26, 2007 |
|
M RAMAIYAN Vs. GOVERNMENT OF TAMILNADU
|
July 3, 2007 |
|
M RAMALINGAM Vs. REVENUE DIVISIONAL OFFICER
|
September 11, 2007 |
|
M RAMASAMY Vs. F RAMESH
|
September 3, 2007 |
|
M RAMASAMY Vs. PAPA
|
July 13, 2007 |
|
M RAMASAMY AND COMPANY Vs. JAVADHU HILLS HILL TRIBES LARGE SIZED MULTI PURPOSE CO OPERATIVE SOCIETY LIMITED
|
June 19, 2007 |
|
M RAMESH Vs. SECRETARY, HOME, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
|
November 21, 2007 |
|
M RANI Vs. STATE OF TAMIL NADU, DEPARTMENT OF EXCISE AND PROHIBITION; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND INSPECTOR OF POLICE
|
February 22, 2007 |
|
M RANI MUNIRATHINAM Vs. STATE OF TAMIL NADU
|
November 23, 2007 |
|
M RASSU Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
|
April 21, 2007 |
|
M RAVICHANDRAN Vs. INSPECTOR GENERAL OF POLICE
|
October 9, 2007 |
|
M RAVIKUMAR Vs. A ARUL
|
October 4, 2007 |
|
M S MANI NADAR Vs. PRESIDING OFFICER LABOUR COURT MADURAI
|
November 6, 2007 |
|
M S MICHAEL Vs. DIRECTOR GENERAL OF POLICE
|
August 18, 2007 |
|
M S MUNIVENKATAPPA Vs. STATE BANK OF INDIA
|
January 20, 2007 |
|
M S SRINIVASA NAICKER Vs. INCOME TAX OFFICER WARD I 3 MADURAI
|
January 29, 2007 |
|
M SABARINATHAN Vs. GENERAL MANAGER, ORDNANCE FACTORY, MINISTRY OF DEFENCE,; CHAIRMAN AND D G O F , ORDNANCE FACTORY,; EMPLOYMENT OFFICER, EMPLOYMENT AND TRAINING DEPARTMENT AND; P VIJAY ANAND
|
December 14, 2007 |
|
M SADASIVAM Vs. K DURAISAMY
|
April 27, 2007 |
|
M SADASIVAM Vs. DURAISAMY
|
July 4, 2007 |
|
M SAJJAN RAJ NAHAR Vs. A BALASUBRAMANIAM
|
July 19, 2007 |
|
M SAMINATHAN Vs. VIJAYALAKSHMI
|
February 5, 2007 |
|
M SAVUTHAN Vs. REGIONAL TRANSPORT OFFICER SALEM
|
September 17, 2007 |
|
M SEKAR Vs. INSPECTOR OF POLICE P 4 BASIN BRIDGE POLICE STATION CHENNAI
|
June 11, 2007 |
|
M SELVAKUMAR Vs. STATE
|
October 8, 2007 |
|
M SELVAM Vs. UNION OF INDIA
|
January 10, 2007 |
|
M SELVARAJ Vs. COMMISSIONER OF INCOME-TAX
|
September 26, 2007 |
|
M SENTHIL KUMAR Vs. DELTA CARRIERS
|
April 2, 2007 |
|
M SENTHILKUMAR Vs. SEVEN SEAS SHIPPING SERVICES
|
November 29, 2007 |
|
M SHANKAR Vs. STATE OF TAMIL NADU
|
September 11, 2007 |
|
M SHANMUGAM Vs. UCO BANK ERODE TOWN PERIYAR DISTRICT
|
November 30, 2007 |
|
M SHANMUGAM Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION LTD
|
December 19, 2007 |
|
M SHANMUGAM Vs. DEPUTY COMMERCIAL TAX OFFICER
|
April 3, 2007 |
|
M SHASHIKANTH Vs. UNION OF INDIA
|
April 3, 2007 |
|
M SHYAMALA Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 16, 2007 |
|
M SIVA Vs. COMMISSIONER PALLAVARAM MUNICIPALITY
|
January 25, 2007 |
|
M SIVA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER THENI
|
August 2, 2007 |
|
M SIVACHALAPATHY Vs. SADASIVAM
|
December 10, 2007 |
|
M SIVAPRAKASA MUDALIAR Vs. PADMAVATHY
|
February 26, 2007 |
|
M SOMASUNDARAM Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES COIMBATORE REGION CHINTHAMANI CO OPERATIVE
|
September 13, 2007 |
|
M SOUNDARAPANDIAN Vs. STATE
|
October 6, 2007 |
|
M SRINIVASA RAO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 24, 2007 |
|
M SUBBAIAH Vs. P ARUMUGAKANI AND ORS
|
June 21, 2007 |
|
M SUBRAMANI Vs. P SHANMUGAM
|
April 2, 2007 |
|
M SUBRAMANI Vs. P SHANMUGAM
|
March 1, 2007 |
|
M SUBRAMANI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
January 12, 2007 |
|
M SUBRAMANIAM Vs. EXECUTIVE OFFICER
|
March 9, 2007 |
|
M SUBRAMANIAM Vs. STATE OF TAMIL NADU
|
September 10, 2007 |
|
M SURESH Vs. B SUMATHI
|
September 27, 2007 |
|
M SWAMINATHAN Vs. DISTRICT REVENUE OFFICER THANJAVUR
|
September 13, 2007 |
|
M SYED NIZAM ALI Vs. ACCOUNTANT GENERAL A AND E
|
August 24, 2007 |
|
M THANGAMANI Vs. P DHARMARAJ
|
September 10, 2007 |
|
M THARMARAJ Vs. DISTRICT COLLECTOR TUTICORIN
|
June 20, 2007 |
|
M THILAGAVATHY Vs. SUBRAMANIAN
|
June 29, 2007 |
|
M THIRUGNANASAMBANDAR Vs. THAMIZH NAADU PUBLIC SERVICE COMMISSIONER
|
October 22, 2007 |
|
M THIRUNAVUKARASU Vs. INDIAN PSYCHIATRIC SOCIETY TRIBUNAL
|
December 20, 2007 |
|
M THIRUNAVUKKARASU Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION
|
October 1, 2007 |
|
M V NATHAN Vs. STATE
|
June 26, 2007 |
|
M V RATHINAM Vs. PADMADEVI
|
October 25, 2007 |
|
M V SACHIDANANDAM Vs. PRAKASH KUMAR
|
February 6, 2007 |
|
M VADIVEL MUTHUSWAMY Vs. ALANGAMMAL MURUGESAN
|
March 5, 2007 |
|
M VAIDVELU Vs. MANAGER/PERSONNEL (RANDS), BHEL, TIRUCHIRAPPALLI
|
January 18, 2007 |
|
M VELMURUGAN Vs. DISTRICT COLLECTOR VIRUDHUNAGAR
|
October 31, 2007 |
|
M VELUSAMY Vs. INSPECTOR GENERAL OF REGISTRATION
|
November 12, 2007 |
|
M VENKATACHALAM Vs. N PALANISAMY THEVAR
|
November 14, 2007 |
|
M VIJAYA Vs. SECRETARY TO THE GOVT OF TAMIL NADU
|
December 5, 2007 |
|
M VIJAYAKUMAR Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
September 19, 2007 |
|
M VIJAYAKUMAR Vs. STATE OF TAMIL NADU
|
April 17, 2007 |
|
M VIJAYAKUMAR Vs. STATE OF TAMIL NADU
|
January 25, 2007 |
|
M VINCENT Vs. JOINT SECRETARY TO GOVERNMENT
|
April 13, 2007 |
|
M VINOBAJI Vs. CENTRAL REGISTRAR OF CO OP SOCIETIES
|
April 9, 2007 |
|
M WILBYNATHAN Vs. STATE OF TAMIL NADU
|
April 17, 2007 |
|
M. LOGANATHAN Vs. GOVERNMENT OF INDIA REPRESENTED BY COMMISSIONER OF INCOME TAX
|
March 14, 2007 |
|
M. MANICKAM Vs. SECRETARY AND COMMISSIONER, HOME DEPARTMENT GOVERNMENT OF TAMIL NADU, CHENNAI
|
March 15, 2007 |
|
M. THIRUPPATHY Vs. R. VIJAYAKUMAR
|
January 3, 2007 |
|
M. VEDAMANICKAM NADAR Vs. M. SUDALAIKANNU THEVAR
|
March 29, 2007 |
|
M.G.M. TRANSPORTS (MADRAS) (P) LTD Vs. INCOME TAX OFFICER
|
March 14, 2007 |
|
MACHS SPRINGS P LTD Vs. COMMERCIAL TAX OFFICER FAC HOSUR NORTH HOSUR KRISHNAGIRI DISTRICT
|
September 6, 2007 |
|
MADASAMY Vs. STATE OF TAMIL NADU
|
August 1, 2007 |
|
MADASAMY CHETTIAR Vs. RAJAMANIRAJ @ RAJ
|
March 24, 2007 |
|
MADASWAMY Vs. GOVINDARAJ
|
January 2, 2007 |
|
MADATHIL BROTHERS Vs. DEPUTY COMMISSIONER OF INCOME
|
October 23, 2007 |
|
MADHA ENGINEERING COLLEGE Vs. STATE OF TAMIL NADU
|
July 12, 2007 |
|
MADRAS CAN FACTORY Vs. MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
July 10, 2007 |
|
MADRAS CEMENTS LIMITED Vs. K GUNASEKARAN
|
April 9, 2007 |
|
MADRAS CEMENTS LTD Vs. VIJAYANAGARAM RAMAMURTHY PROPRIETOR OF SRI PARAMESWARI AGENCIES
|
July 21, 2007 |
|
MADRAS FERTILIZERS LIMITED Vs. SICGIL INDIA LIMITED
|
September 12, 2007 |
|
MADRAS GOVERNMENT SERVANTS CO OP SOCIETY LTD Vs. K SHANTHI
|
February 6, 2007 |
|
MADRAS HIGH COURT STAFF ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
|
April 12, 2007 |
|
MADRAS HIGH COURT STAFF ASSOCIATION Vs. STATE OF TAMIL NADU
|
September 6, 2007 |
|
MADRAS LABOUR UNION Vs. BINNY LTD
|
September 7, 2007 |
|
MADRAS METROPOLITAN DEVELOPMENT AUTHORITY Vs. F C FAKIR FAIZULLAH BHOY
|
July 11, 2007 |
|
MADRAS PRESIDENCY HOMOEOPATHIC ASSOCIATION Vs. REGISTRAR TAMIL NADU HOMOEOPATHY MEDICAL COUNCIL
|
February 19, 2007 |
|
MADRAS SANSKRIT COLLEGE AND S S V PATASALA Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
November 16, 2007 |
|
MADRAS STEEL RE-ROLLERS ASSOCIATION Vs. UNION OF INDIA
|
July 27, 2007 |
|
MADRAS STOCK EXCHANGE LTD Vs. AGATE FINANCE LTD
|
August 22, 2007 |
|
MADURA COATS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BIBIKULAM MADURAI
|
December 20, 2007 |
|
MADURAI DISTRICT CENTRAL CO OPERATIVE BANK EMPLOYEES UNION REGD NO 31/MDU Vs. STATE OF TAMIL NADU
|
July 13, 2007 |
|
MADURAI DISTRICT URBAN CO OPERATIVE BANK EMPLOYEES UNION MADURAI Vs. RESERVE BANK OF INDIA
|
July 30, 2007 |
|
MADURAI MANAGEMENT OF SOCIAL SCIENCE Vs. STATE OF TAMIL NADU
|
September 10, 2007 |
|
MADURAI POWER CORPORATION PVT LIMITED Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
|
August 8, 2007 |
|
MADURAI SAURASHTRA SABHA Vs. STATE OF TAMILNADU
|
February 2, 2007 |
|
MADURANTAKAM Vs. ANJALAKSHMI AMMAL, MADURANTAKAM AND OTHERS
|
November 29, 2007 |
|
MAGESH Vs. STATE OF TAMILNADU
|
October 31, 2007 |
|
MAGESHWARI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
|
October 30, 2007 |
|
MAHADEVAN ALIAS KALATHI CHENNAVARTHANAN Vs. STATE
|
July 16, 2007 |
|
MAHALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
|
August 16, 2007 |
|
MAHALINGAM Vs. GOPU
|
June 15, 2007 |
|
MAHARAJA Vs. SUB COLLECTOR THE SUB DIVISIONAL MAGISTRATE GOBICHETTIPALAYAM
|
November 14, 2007 |
|
MAHESWARI Vs. M MANOHARAN
|
December 17, 2007 |
|
MAHINDRA LOGISOFT BUSINESS SOLUTIONS LIMITED Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
|
November 20, 2007 |
|
MAHINDRA LOGISOFT BUSINESS SOLUTIONS LIMITED Vs. M BALASUBRAMANIAN
|
November 20, 2007 |
|
MAJOR K MATHEWS Vs. STATE OF TAMIL NADU
|
February 6, 2007 |
|
MAJOR K MATHEWS Vs. STATE
|
September 20, 2007 |
|
MAJOR UDAY NANGIA Vs. ASSISTANT ADJUTANT QUARTER MASTER GENERAL
|
April 23, 2007 |
|
MAJRI STEELS Vs. COMMERCIAL TAX OFFICER
|
August 29, 2007 |
|
MAKUDEESWARAN, SHUNMUGAM Vs. SUB-INSPECTOR OF POLICE, AMBILIKKAI POLICE STATION
|
October 23, 2007 |
|
MALA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE KANCHEEPURAM DISTRICT KANCHEEPURAM
|
October 3, 2007 |
|
MALA Vs. SECRETARY TO GOVT
|
October 3, 2007 |
|
MALA ALIAS MAHALAKSHMI Vs. R NANDAKUMAR
|
June 12, 2007 |
|
MALAI MURASU OWNED AND MANAGED Vs. APEX AGENCIES 35 NUNGAMBAKKAM HIGH ROAD MADRAS 34
|
July 13, 2007 |
|
MALARKODI Vs. CHIDAMBARAM
|
January 9, 2007 |
|
MALATHI Vs. STATE OF TAMILNADU
|
September 18, 2007 |
|
MALAYAPPAN Vs. INSPECTOR OF POLICE KUMBUR
|
July 18, 2007 |
|
MALLIGA Vs. PATCHAIMAL PANCHAYAT PRESIDENT
|
November 20, 2007 |
|
MANAENENT OF ARAKONAM CO OPERATIVE HOUSE MORTGAGE SOCIETY Vs. T J RANGAPPAN
|
September 7, 2007 |
|
MANAGEMENT CHENNAI CENTRAL COOPERATIVE BANK LTD Vs. JOINT COMMISSIONER OF LABOUR
|
March 23, 2007 |
|
MANAGEMENT FLORAM SHOES INDIA PVT LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE
|
March 27, 2007 |
|
MANAGEMENT G M ASLAM Vs. TAHSILDAR FORT TONDIARPET TALUK PERIYAMED CHENNAI
|
November 29, 2007 |
|
MANAGEMENT M S HINDUSTAN MOTORS EARTH MOVING EQUIPMENT DIVISION LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI
|
January 20, 2007 |
|
MANAGEMENT MALAYASIS AIRLINES Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
June 11, 2007 |
|
MANAGEMENT MALAYSIAN AIRLINES Vs. PRESIDING OFFICER
|
June 11, 2007 |
|
MANAGEMENT MINJUR COOPERATIVE AGRICULTURAL BANK Vs. COLLECTOR TIRUVALLUR DISTRICT
|
June 21, 2007 |
|
MANAGEMENT OF ART INDUSTRIAL SCHOOL TIRUNELVELI Vs. GENERAL SECRETARY INDUSTRIAL ESTATE WORKER CENTRE
|
September 6, 2007 |
|
MANAGEMENT OF DAIRY DEVLOPMENT CORPORATION CHENNAI Vs. PRESIDING OFFICER 1ST ADDL LABOUR COURT CHENNAI
|
February 3, 2007 |
|
MANAGEMENT OF EID PARRY INDIA LTD Vs. GOVT OF TAMIL NADU
|
September 19, 2007 |
|
MANAGEMENT OF HATSUN AGRO PRDUCT LTD Vs. LABOUR OFFICER SALEM
|
February 27, 2007 |
|
MANAGEMENT OF INSTITUTE OF ROAD TRANSPORT TECHNOLOGY Vs. S ARUMUGAM
|
February 2, 2007 |
|
MANAGEMENT OF KANCHEEPURAM MURUGAN SILK WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL TAMIL NADU
|
April 12, 2007 |
|
MANAGEMENT OF KANCHI THALIVAN NESAVALAR KOOTURAVU URPATHI MATRUM VIRAPANI SANGAM LTD MARIAMMAN KOIL STREET SRIVILLIPUTHUR 626 125 Vs. PRESIDING OFFICER LABOUR COURT MADURAI Ï¿½ 20
|
July 12, 2007 |
|
MANAGEMENT OF KARUR VYASYA BANK LTD Vs. PRESIDING OFICER INDUSTRIAL TRIBUNAL MADRAS
|
January 29, 2007 |
|
MANAGEMENT OF LUK INDIA PRIVATE LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM
|
June 11, 2007 |
|
MANAGEMENT OF MADRAS ALUMINIUM CO LTD Vs. R PAULMANICKAM
|
March 20, 2007 |
|
MANAGEMENT OF MADRAS ATOMIC Vs. DEPUTY COMMISSIONER OF LABOUR APPEAL
|
November 6, 2007 |
|
MANAGEMENT OF MARUDHUPANDIYAR TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
|
November 28, 2007 |
|
MANAGEMENT OF MBD MOTOR TRANSPORT Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
October 22, 2007 |
|
MANAGEMENT OF MELUR PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. N RAJA
|
March 12, 2007 |
|
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT AND; R CHANDRA MOHAN
|
September 26, 2007 |
|
MANAGEMENT OF MICRO LAB PRIVATE LIMITED Vs. PRESIDING OFFICER
|
November 30, 2007 |
|
MANAGEMENT OF PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
|
March 22, 2007 |
|
MANAGEMENT OF PRAXAIR LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR
|
December 17, 2007 |
|
MANAGEMENT OF PREMIER MILLS PVT LTD Vs. PRESIDING OFFICER LABOUR COURT
|
January 20, 2007 |
|
MANAGEMENT OF SAMSON RUBBER INDUSTRIES PRIVATE LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI
|
July 20, 2007 |
|
MANAGEMENT OF SRICHAKRA TYRES LIMITED Vs. S STEPHEN AROKIARAJ
|
December 20, 2007 |
|
MANAGEMENT OF SS 7 INAM BYROJI PRIMARY Vs. R NATESAN
|
March 27, 2007 |
|
MANAGEMENT OF STANMORE ESTATE Vs. STATE OF TAMIL NADU
|
December 19, 2007 |
|
MANAGEMENT OF SURAT GOODS TRANSPORT SERVICE Vs. DEPUTY COMMISSIONER OF LABOUR
|
August 1, 2007 |
|
MANAGEMENT OF TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD; ADMINISTRATOR, TAMIL NADU STATE TRANSPORT EMPLOYEES PENSION FUND TRUST Vs. S GOPALAKRISHNAN
|
October 10, 2007 |
|
MANAGEMENT OF TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LTD Vs. ADMINISTRATOR TAMIL NADU STATE TRANSPORT EMPLOYEES
|
October 10, 2007 |
|
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. B.GNANASEKARAN
|
July 10, 2007 |
|
MANAGEMENT OF TNCSC LTD Vs. INSPECTOR OF LABOUR, N INDUSTRIAL ESTABLISHMENTS (CONFERMENT OF PERMANENT STATUS TO WORKMEN) ACT AND ORS
|
June 6, 2007 |
|
MANAGEMENT OF TRACTORS AND FARMS EQUIPMENTS LTD , K PATTI PLANT Vs. PRESIDING OFFICER, LABOUR COURT,; B AROKIARAJA; P KANNUCHAMY
|
July 25, 2007 |
|
MANAGEMENT OF WENTWORTH ESTATE Vs. RETHINI
|
August 31, 2007 |
|
MANAGEMENT SALEM DISTRICT Vs. PRESIDING OFFICER
|
September 27, 2007 |
|
MANAGEMENT SAVEETHA DENTAL COLLEGE Vs. DEPUTY COMMISSIONER OF LABOUR
|
October 4, 2007 |
|
MANAGEMENT TAMIL NADU INDUSTRIAL CO OP RUBBERISED COIR PRODUCTS LTD Vs. ASSISTANT COMMISSIONER OF LABOUR
|
July 20, 2007 |
|
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION Vs. JOINT COMMISSIONER OF LABOUR
|
October 17, 2007 |
|
MANAGEMENT TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD SPECIAL DIVISION Vs. R THIRUMALAI KUMAR
|
August 21, 2007 |
|
MANAGEMENT TAMILNADU GOVERNMENT TRANSPORT CORPORATION COIMBATORE DIVISION II LTD Vs. K N SIVANMALAI
|
February 3, 2007 |
|
MANAGEMENT TAMILNADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION II LTD Vs. A BALASUBRAMANIAN
|
January 29, 2007 |
|
MANAGEMENT TUTICORIN PORT TRUST Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
|
February 21, 2007 |
|
MANAGER CENTRAL WAREHOUSING CORPORATION Vs. RITA ENTERPRISES
|
September 13, 2007 |
|
MANAGER NATIONAL INSURANCE CO LTD Vs. PADMAVATHY
|
January 29, 2007 |
|
MANAGER ORIENTAL INSURANCE CO LTD Vs. KALARANI
|
December 14, 2007 |
|
MANAGER ORIENTAL INSURANCE COMPANY Vs. MURUGAN
|
November 5, 2007 |
|
MANAGER THE SCIENTIFIC FERTILISER COMPANY PVT LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
|
November 28, 2007 |
|
MANAGER UNITED INDIA INSURANCE CO LTD Vs. MAGESWARI
|
October 29, 2007 |
|
MANAGER, CO-OPERATIVE SILK PALACE THAMARAI SILK HOUSE Vs. PRESIDING OFFICER LABOUR COURT, COIMBATORE
|
August 23, 2007 |
|
MANAGER, UNITED INDIA INSURANCE CO LTD , PERAMBALUR Vs. MANAGING DIRECTOR, PANDIAN ROADWAYS CORPORATION
|
October 29, 2007 |
|
MANAGING DIRECTOR Vs. COMMISSIONER PETHANAYAKANPATTI PANCHAYAT
|
December 3, 2007 |
|
MANAGING DIRECTOR Vs. MURUGAN
|
September 12, 2007 |
|
MANAGING DIRECTOR M/S MAKKAL THOLAI THODARPU KUZHUMAN LTD Vs. V MUTHULAKSHMI
|
October 26, 2007 |
|
MANAGING DIRECTOR METRO TRANSPORT CORPORATION Vs. R AMIRTHAM
|
January 10, 2007 |
|
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION Vs. MANIKANDAN
|
March 16, 2007 |
|
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI DN I LTD CHENNAI 2 Vs. S RAVI
|
January 29, 2007 |
|
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. G MANNAR MANNAN
|
January 29, 2007 |
|
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. P AYAMMAL
|
October 30, 2007 |
|
MANAGING DIRECTOR SRI VINAYAKA TEXTILES Vs. PRESIDENT PETHANAYAKANPATTI PANCHAYAT
|
December 3, 2007 |
|
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU DIVISION 1 LTD Vs. G KATHAMUTHU
|
October 30, 2007 |
|
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU DIVISION 1 LTD Vs. PATTANAM
|
October 30, 2007 |
|
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM CHENNAI Vs. A PETER SAMSON
|
December 17, 2007 |
|
MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPN LTD Vs. K SHIVARAJ
|
September 12, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE Vs. N BALACHANDRAN
|
March 16, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT Vs. MINOR KISHORE VIGNESH
|
January 4, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. MANGALAM
|
January 4, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. M SELVAM
|
January 12, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. R RADHAKRISHNAN NAIR
|
September 14, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. D VASANTHA
|
August 31, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION LTD Vs. M CHINNASAMY
|
August 18, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION II LIMITED Vs. KISHORE VIGNESH
|
January 4, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION II LIMITED CHENNAIMALAI ROAD ERODE Vs. BALAKRISHNAN
|
January 4, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION II LTD Vs. MUTHU
|
April 23, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. D VIJAYA
|
December 3, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MOHAMED SAYED ANSARI SAFIA KHATOON
|
November 29, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MARIMUTHU ALIAS MARIAPPAN
|
November 26, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MEENAKSHI
|
November 20, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M MARIMUTHU
|
November 19, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. DHANAM
|
November 13, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. ANNETTE MOTHMARANEI
|
November 15, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. GANDHIMATHI
|
November 1, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KUPPANDI
|
October 26, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MUTHAYAL
|
November 6, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. A CHINNAPPAN
|
November 6, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KARUPANNA GOUNDER
|
November 2, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S MOHAN
|
August 29, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RAJALAKSHMI
|
September 25, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI Vs. MANI
|
November 2, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI Vs. PONPANDIAN
|
November 26, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION IV Vs. S PANDIAN CHELLAIAH SERVAI
|
October 11, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LTD Vs. MAHALAKSHMI
|
October 25, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. MEENATCHI SATHANANTHAM
|
March 20, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VPM DVN 1 LTD Vs. S RAJENDRAN
|
March 16, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VPM DVN I LTD Vs. POOMALAI
|
September 7, 2007 |
|
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORTATION CORPORATION DIVISION I Vs. R VANAJA
|
November 7, 2007 |
|
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION Vs. R JOSEPH
|
December 3, 2007 |
|
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. SOURIAMMAL
|
December 3, 2007 |
|
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. TMT POOVATHI
|
December 10, 2007 |
|
MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION Vs. T M KRISHNAPRASAD
|
January 19, 2007 |
|
MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. B SHOWKATH BASHEER
|
January 29, 2007 |
|
MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. KAMAL KISHORE TIWARI
|
November 5, 2007 |
|
MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. K VIJAY KRISHNA
|
October 22, 2007 |
|
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION (DIVISION I) Vs. M CHELLIAH
|
April 27, 2007 |
|
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU DIVISION - 1) LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
October 30, 2007 |
|
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU DIVISION - 1) LTD Vs. THANAGKAALAI
|
October 30, 2007 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. S. KANNAPPAN
|
April 11, 2007 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION III) LTD Vs. SAMAYADURAI AND ORS
|
July 4, 2007 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD Vs. MINOR GUNASEELAN
|
October 25, 2007 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED, COIMBATORE DIVISION I Vs. USHA NANDHINI ALIAS USHA; J SRINIVAS AND THE BRANCH MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED (JEEVA TRANSPORT CORPORATION)
|
August 24, 2007 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, (KUMBAKONAM DIVISION II) LTD. Vs. SEKAR
|
January 19, 2007 |
|
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, VILLUPURAM Vs. S. MUNIYAMMAL AND OTHERS
|
June 22, 2007 |
|
MANAGING PARTNER M/S MANI BAKERY NO 34/20 KATPADI ROAD VELLORE Vs. SRILAKSHMI GANAPATHY CHIT FUNDS
|
June 6, 2007 |
|
MANAGMENT OF KARUR VYASYA BANK LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
January 2, 2007 |
|
MANALI PETRO CHEMICALS LTD Vs. EASTERN ORGANICS
|
November 1, 2007 |
|
MANGAIYARKARASI AIDED MIDDLE SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI 6
|
August 31, 2007 |
|
MANGALA MARINES Vs. HINDUSTAN PETROLEUM CORPORATION LTD THALAMUTHU NATARAJAN BUILDING NO 8
|
November 26, 2007 |
|
MANGALA PACKS P LTD Vs. COMMERCIAL TAX OFFICER
|
August 21, 2007 |
|
MANHARLAL J PAREKH Vs. V L NARAYANAN
|
June 12, 2007 |
|
MANI Vs. A JAGANATHAN
|
June 26, 2007 |
|
MANI Vs. GROUP COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE CHENNAI
|
April 10, 2007 |
|
MANI Vs. STATE OF TAMILNADU
|
November 7, 2007 |
|
MANI Vs. K S SANTHANA KRISHNAN
|
November 21, 2007 |
|
MANI Vs. STATE OF TAMIL NADU
|
December 17, 2007 |
|
MANI ALIAS VISHA MANI Vs. STATE OF TAMIL NADU
|
November 6, 2007 |
|
MANI MUTHU Vs. DURAI PANDI NADAR
|
November 19, 2007 |
|
MANI PADAYACHI Vs. RAJU PADAYACHI
|
December 14, 2007 |
|
MANICKA PADAYACHI Vs. CHINNAIYAN
|
February 23, 2007 |
|
MANICKAM Vs. AMIRTHAM
|
June 1, 2007 |
|
MANICKAM Vs. STATE
|
April 25, 2007 |
|
MANICKAM ALIAS POONGA MANICKAM Vs. STATE
|
October 6, 2007 |
|
MANICKAM AND ORS Vs. AMIRTHAM; THE REGIONAL TRANSPORT OFFICER; BANNARI AND STATE BANK OF INDIA
|
June 4, 2007 |
|
MANICKAM PILLAI Vs. SIVA CHIDAMBARA PADAYACHI
|
February 1, 2007 |
|
MANICKAM S O RAJU ASARI Vs. SECRETARY TO THE
|
June 14, 2007 |
|
MANICKAVASAGAM Vs. AMMAYAPPA PILLAI
|
April 2, 2007 |
|
MANICKAVASAGAM Vs. T P PONNUSAMY
|
August 31, 2007 |
|
MANICKAVEL EDIBLE OILS P LTD Vs. DEPUTY COMMERCIAL OFFICER-I VIRUDHUNAGAR
|
July 5, 2007 |
|
MANIDHANEYAM CHARITABLE TRUST Vs. GOVERNMENT OF TAMIL NADU
|
August 28, 2007 |
|
MANIJEH NAMAZIE Vs. MINERVA TALKIES
|
March 27, 2007 |
|
MANIKANDAN Vs. S CHANDRASEKARAN
|
October 26, 2007 |
|
MANIKANDAN Vs. STATE
|
September 13, 2007 |
|
MANIKANDAN Vs. STATE OF TAMIL NADU
|
November 21, 2007 |
|
MANIKANDAN @ KALAPPAI MANI @ KARUPPU Vs. STATE
|
February 19, 2007 |
|
MANIKANDAN alias KALAPPAI MANI alias KARUPPU Vs. STATE
|
February 19, 2007 |
|
MANIKANDAN; MANI SAMY; SUDALAI Vs. STATE
|
July 18, 2007 |
|
MANILA MATTU VIYABARIGAL MATRUM THOZILARGAL PADUGAPPU SANGAM Vs. ANIMAL WELFARE BOARD
|
August 27, 2007 |
|
MANIMEGALAI Vs. SARASWATHI
|
August 3, 2007 |
|
MANIRAJ Vs. STATE
|
August 9, 2007 |
|
MANIVEL ALIAS MANIVEL DHANRAJ Vs. ELIZABETH RANI
|
October 29, 2007 |
|
MANJITSINGH SETHI Vs. COMMISSIONER CORPORATION OF CHENNAI
|
December 10, 2007 |
|
MANJU NARAYANLAL Vs. STATE OF TAMILNADU UNION OF INDIA (UOI)
|
March 23, 2007 |
|
MANJUNATHAN Vs. STATE
|
June 14, 2007 |
|
MANNAR ALIAS EZHILARASAN ALIAS SURESH ALIAS ARIF Vs. STATE OF TAMIL NADU
|
December 4, 2007 |
|
MANNU Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
|
October 29, 2007 |
|
MANOHARAN Vs. INSPECTOR OF POLICE
|
August 3, 2007 |
|
MANOHARAN Vs. STATE OF TAMIL NADU
|
March 23, 2007 |
|
MANOHARAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI RANGE AND SUPERINTENDENT OF POLICE
|
November 22, 2007 |
|
MANOHARAN; MALAR AND BAGAVATHI Vs. STATE
|
February 13, 2007 |
|
MANONMANI Vs. HEAVY VEHICLES FACTORY GOVERNMENT OF INDIA MINISTRY OF DEFENSE
|
November 28, 2007 |
|
MANSOOR ALI KHAN Vs. STATE
|
July 23, 2007 |
|
MANUEL Vs. STATE OF TAMIL NADU
|
March 27, 2007 |
|
MANUEL AARON Vs. TAMIL NADU CHESS ASSOCIATION
|
April 23, 2007 |
|
MANUELMONY MATRICULATION SCHOOL Vs. PRINCIPAL LABOUR COURT HIGH COURT CAMPUS
|
November 26, 2007 |
|
MARAGADAMBIGAI HIGH SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION
|
October 22, 2007 |
|
MARAGADAMMAL Vs. GOVERNMENT OF TAMIL NADU
|
February 3, 2007 |
|
MARAPPA GOUNDER Vs. NATARAJAN
|
June 18, 2007 |
|
MAREESWARI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
December 13, 2007 |
|
MAREESWARI Vs. R GURUVAMMAL
|
December 13, 2007 |
|
MARI Vs. STATE OF TAMIL NADU
|
December 5, 2007 |
|
MARI @ MARAN Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
|
November 21, 2007 |
|
MARIA BABURAJ Vs. STATE OF TAMIL NADU
|
November 14, 2007 |
|
MARIA JOSEPH ROY Vs. COMPETENT AUTHORITY CHENNAI
|
November 14, 2007 |
|
MARIAKON NADACHY Vs. LAZAR
|
November 22, 2007 |
|
MARIAMMAL Vs. GOVT OF TAMIL NADU
|
December 6, 2007 |
|
MARIAMMAL Vs. ANGAIYARKANNI
|
July 6, 2007 |
|
MARIAPPAN Vs. STATE
|
September 28, 2007 |
|
MARIAPPAN AND KRISHNAMMAL Vs. STATE THROUGH THE INSPECTOR OF POLICE
|
March 23, 2007 |
|
MARIMUTHAMMAL Vs. VAITHI
|
June 20, 2007 |
|
MARIMUTHU Vs. MALAIARASAN
|
April 17, 2007 |
|
MARIMUTHU Vs. STATE
|
December 31, 2007 |
|
MARIMUTHU PILLAI Vs. TAHSILDAR THOTTIAM TALUK TALUK OFFICE
|
October 24, 2007 |
|
MARIMUTHUAMMAL ALIAS MARIMUTHU Vs. R P P CONSTRUCTIONS P LTD
|
August 3, 2007 |
|
MARIS DEVOTTA Vs. SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE
|
April 10, 2007 |
|
MARIYAYEE Vs. COURT OF DISTRICT JUDGE, TRICHIRAPALLI
|
October 11, 2007 |
|
MARS INCORPORATED 6885 ELM STREET MCLEAN VIRGINIA 22101 3883 UNITED STATES OF AMERICA Vs. MARES CONFECTIONERIES P LTD
|
February 9, 2007 |
|
MARSHALS SUPERSOFT TECHNOLOGIES LIMITED Vs. INCOME TAX OFFICER COMPANY WARD
|
March 12, 2007 |
|
MARUDAKUTTI Vs. K ARUMUGHAM
|
June 26, 2007 |
|
MARUDHACHALAM Vs. AMMULU
|
June 14, 2007 |
|
MARUDHACHALAM Vs. DEPUTY COMMISSIONER OF POLICE LAW AND
|
January 11, 2007 |
|
MARUTHAMMAL Vs. KANNAMMAL
|
June 29, 2007 |
|
MARUTHI YARNS Vs. RAMAKRISHNA MILLS COIMBATORE LIMITED
|
October 5, 2007 |
|
MARY Vs. GOVERNMENT OF TAMIL NADU
|
August 14, 2007 |
|
MARY JASMINE Vs. SECRETARY TO THE GOVERNMENT
|
August 16, 2007 |
|
MARY LEELA Vs. A SQUARTZ GABREAL
|
October 10, 2007 |
|
MARY MAGDALINE ROY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS CHEPAUK CHENNAI
|
August 24, 2007 |
|
MASI Vs. PRESIDENT PALUR PANCHAYAT SRIRANGAM TALUK TRICHY DISTRICT
|
September 26, 2007 |
|
MASILAMANI Vs. STATE
|
November 20, 2007 |
|
MATHAI Vs. SEENIVASAN
|
May 23, 2007 |
|
MATHESON BOSANQUET ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 30, 2007 |
|
MATHURESAN Vs. DURAISAMY
|
July 11, 2007 |
|
MAYA VENKATESAN Vs. STATE OF MADRAS
|
July 25, 2007 |
|
MAYAKRISHNAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
April 12, 2007 |
|
MAYILADUTHURAI Vs. M S SIVAKADACHAM
|
January 29, 2007 |
|
MEENAKSHI Vs. SELVARAJ ALIAS SELVAM
|
February 19, 2007 |
|
MEENAKSHI Vs. K THIRUNAVUKKARASU ACHARI
|
July 17, 2007 |
|
MEENAKSHI AMMAL Vs. N KARUNANIDHI
|
January 18, 2007 |
|
MEENAKSHI SUNDARAM Vs. DISTRICT FOREST OFFICER
|
August 30, 2007 |
|
MEERA R PAUL Vs. MEMBER SECRETARY THE CHENNAI METROPOLITAN DEVELOPMENT
|
April 4, 2007 |
|
MEIAPPIN Vs. DASARATHA CHETTIAR DIED
|
January 8, 2007 |
|
MELVISHARAM MUSLIM EDUCATIONAL SOCIETY MELVISHARAM Vs. TAMIL NADU WAKF BOARD MADRAS
|
February 21, 2007 |
|
MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. UNITED COLONY FLAT OWNERS WELFARE ASSOCIATION
|
December 19, 2007 |
|
MEMBER SECRETARY CMDA EGMORE CHENNAI 8 Vs. A VIJAYARAGHAVAN
|
September 27, 2007 |
|
MEMBERS OF JALLIDAIYANPETTAI OLD WATER CONNECTION ORGANISATION Vs. PRESIDENT JALLIDAIYANPETTAI VILLAGE PANCHAYAT
|
December 6, 2007 |
|
MEPCO INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 29, 2007 |
|
MERCY DHARAMARAJ Vs. M. GOMATHY
|
April 26, 2007 |
|
METRO MACHINERY TRADERS Vs. UNION OF INDIA
|
October 26, 2007 |
|
METROPOLITAN TRANSPORT CORPORATION Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI
|
September 26, 2007 |
|
METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD Vs. V SAMPATH
|
September 10, 2007 |
|
METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD Vs. PRESIDING OFFICER LABOUR COURT CHENNAI
|
September 10, 2007 |
|
METROPOLITAN TRANSPORT CORPORATION LTD Vs. R THANGA NADAR
|
October 11, 2007 |
|
METROPOLITAN TRANSPORT CORPORATION LTD Vs. V R GOPAL
|
June 15, 2007 |
|
METROPOLITAN TRANSPORT CORPORATION LTD Vs. M KAMALA
|
March 1, 2007 |
|
METROPOLITAN TRANSPORT CORPORATION LTD Vs. N KALIAPERUMAL
|
January 29, 2007 |
|
METSO MINERALS PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
|
March 2, 2007 |
|
METSON EDUCATION AND DEVELOPMENT ASSOCIATION P LTD Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
|
July 12, 2007 |
|
MEYYAMMAI PROPRIETRIX OF M/S MURUGAN ENTERPRISES Vs. INDIA ENGINEERING CORPORATION C 25 PRIVATE INDUSTRIAL ESTATE KURUCHI COIMBATORE
|
June 11, 2007 |
|
MICHAEL Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT CHENNAI
|
September 18, 2007 |
|
MICHEAL RAJ S/O LOURDHU SAVARIMUTHU AND VINCENT S/O SAVARIMUTHU Vs. STATE
|
March 20, 2007 |
|
MICHEL ANTHONY Vs. P S CHANDRASEKARA RAJA
|
June 18, 2007 |
|
MICHELRAJ Vs. STATE
|
October 31, 2007 |
|
MICROSOFT CORPORATION INDIA PVT LTD Vs. PACE AUTOMATION LTD
|
June 12, 2007 |
|
MIHIR DYEHEM (P) LIMITED REP BY ITS DIRECTOR, RAJESH M VASA Vs. COMMERCIAL TAX OFFICER AND THE DEPUTY COMMISSIONER (CT) (RP) (NORTH)
|
September 17, 2007 |
|
MIJAJUNNISSA Vs. M THAJUL HUDHA
|
June 19, 2007 |
|
MILLENNIA REALTORS PVT LTD Vs. STATE OF TAMIL NADU
|
February 3, 2007 |
|
MINDA SAI LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
|
September 5, 2007 |
|
MINNALA Vs. SECRETARY TO GOVERNMENT
|
December 6, 2007 |
|
MINOR AJEETHA Vs. ENQUIRY OFFICER ALIAS ASSISTANT COMMANDANT
|
October 1, 2007 |
|
MINOR KARTHIK Vs. THANGAMMAL
|
October 29, 2007 |
|
MINOR P ATHULYA Vs. DEPUTY TAHSILDAR REVENUE TALUK OFFICE MAHE U T OF PONDICHERRY
|
August 29, 2007 |
|
MINOR S ASWIN KUMAR Vs. STATE OF TAMIL NADU
|
April 27, 2007 |
|
MINOR S ASWIN KUMAR, P SHANMUGA NATHAN Vs. STATE OF TAMIL NADU
|
April 22, 2007 |
|
MINOR SHAHUL HAMEED Vs. RAMESH BABU
|
December 13, 2007 |
|
MINOR SHYAMALA Vs. A MADHESWARAN
|
October 5, 2007 |
|
MINOR VIJAYA GANAPATHY Vs. SIVAGANESAN
|
December 14, 2007 |
|
MINOR YUVASRI Vs. GOMATHI
|
August 3, 2007 |
|
MISONS LEATHER LTD Vs. CANARA BANK
|
June 11, 2007 |
|
MITHAI P LTD Vs. COMMERCIAL TAX OFFICER
|
September 3, 2007 |
|
MOHAMED FAIZAL Vs. FAIZIA
|
November 22, 2007 |
|
MOHAMED KASIM Vs. STATE OF TAMIL NADU
|
August 23, 2007 |
|
MOHAMMED ABDUL MALIK Vs. PRESIDING OFFICER
|
January 9, 2007 |
|
MOHAMMED ALI Vs. STATE
|
December 18, 2007 |
|
MOHAMMED ALI ALIAS PUTTAN Vs. STATE OF TAMIL NADU
|
April 4, 2007 |
|
MOHAMMED ASAN Vs. ASIABIBI
|
November 6, 2007 |
|
MOHAMMED ASHAN Vs. SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI
|
December 13, 2007 |
|
MOHAMMED ESSAK Vs. ACCOUNTANT GENERAL A AND E TAMILNADU
|
August 23, 2007 |
|
MOHAMMED ESSAK Vs. CORRESPONDENT JUSTICE BASHEER AHMED SYED WOMENS COLLEGE
|
August 23, 2007 |
|
MOHAMMED HUSSAIN Vs. STATE
|
June 8, 2007 |
|
MOHAMMED NASSAR Vs. MEMBER SECRETARY
|
January 2, 2007 |
|
MOHAMMED NISA Vs. B KALAMANI
|
October 22, 2007 |
|
MOHAMMED RAFIQ Vs. NAGESH ALIAS LAKSHMANA KUMAR ZABARULLA
|
August 1, 2007 |
|
MOHAMMED SADIQ Vs. K CHANDRAN
|
December 12, 2007 |
|
MOHAMMED SADIQ Vs. K CHANDRAN
|
December 4, 2007 |
|
MOHAMMED SULTAN DIED Vs. N VEDANTHAM
|
June 4, 2007 |
|
MOHAMMED THAIYUB Vs. ABDUL RASHEED
|
February 21, 2007 |
|
MOHAMMED YOUSUFF Vs. BALAGANAPATHY TEMPLE
|
February 5, 2007 |
|
MOHAN Vs. T R KUMAR
|
January 5, 2007 |
|
MOHAN AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICERÏ¿½II ENFORCEMENT THENI
|
January 29, 2007 |
|
MOHANAKUMAR Vs. BHADRAKUMARAN
|
December 11, 2007 |
|
MOHANASAMY MUDALI Vs. MANINATHA MUDALI
|
March 6, 2007 |
|
MOHIDEEN ALIAS AKBAR Vs. SOWBAGYAM AMMAL
|
January 9, 2007 |
|
MOIDEENPITCHAI Vs. STATE OF TAMILNADU
|
October 31, 2007 |
|
MOINUDEEN SHERIFF Vs. MUKRAM SHERIFF
|
December 20, 2007 |
|
MONALISA MULTIPLAST LTD Vs. TVS FINANCE AND SERVICES LIMITED
|
April 17, 2007 |
|
MONICKAM Vs. RAMAKRISHNAN
|
March 14, 2007 |
|
MONO PRODUCTS Vs. REGISTRAR TAMILNADU TAXATION SPECIAL TRIBUNAL SINGARAVELAN
|
October 4, 2007 |
|
MOOKAN ALIAS PACHAMAUTHU KONAR Vs. INSPECTOR OF POLICE PERAMBALUR POLICE STATION PERAMBALUR DISTRICT
|
July 26, 2007 |
|
MOONCHIRAVILAI PRIMARY AGRICULTURAL CO~OPERATIVE BANK LTD Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES
|
August 23, 2007 |
|
MOORTHY Vs. STATE OF TAMIL NADU
|
December 11, 2007 |
|
MOOSA SULAIMAN Vs. E I D PARRY STAFF GRATUITY FUND
|
November 22, 2007 |
|
MOTTIKHAN ALIAS ISACK DEVAPAIRIYAN Vs. STATE OF TAMIL NADU
|
August 3, 2007 |
|
MOUNT METAL ENGINEERS Vs. DEPUTY COMMERCIAL TAX OFFICER
|
November 1, 2007 |
|
MR K SUBRAMANIAN (DIED); S VANAJA,; S SARAVANAN AND; S VALLI Vs. RAMABADRA REDDIAR
|
April 20, 2007 |
|
MSTC LTD Vs. VINAYAKA ALLOYS P LTD
|
June 5, 2007 |
|
MUDALIAR EDUCATIONAL TRUST Vs. C K RAMANATHAN
|
June 15, 2007 |
|
MULJI VIRFI THAKKAR Vs. DIVISIONAL MANAGER NEW
|
July 24, 2007 |
|
MULLA HUSSAINY BHAI MULLA AKBERALLY Vs. OLYMPIC INDUSTRIES
|
February 15, 2007 |
|
MUMMALAPEDU RATHINAVELU CHETTIAR AND ETHIRAJAMMAL TRUST Vs. R BALARAMAN
|
March 13, 2007 |
|
MUNAVAR BASHA Vs. DISTRICT COLLECTOR
|
January 4, 2007 |
|
MUNIA PILLAI Vs. RAMALINGAM
|
July 24, 2007 |
|
MUNIAMMAL Vs. BEHTANIA RESIDENTS WELFARE SOCIETY
|
February 22, 2007 |
|
MUNIAN Vs. KUNNAN
|
March 5, 2007 |
|
MUNIAPPA GOUNDER (DIED) AND ORS Vs. GANESHAN; TMT SANTHOSHAM
|
July 11, 2007 |
|
MUNIAPPAN Vs. STATE OF TAMIL NADU
|
December 10, 2007 |
|
MUNICIPAL COMMISSIONER SATHYAMANGALAM MUNICIPALITY MUNICIPAL BUILDINGS SATHYAMANGALAM ERODE DISTRICT Vs. S P SARAVANAN
|
March 2, 2007 |
|
MUNIYAMMAL Vs. STATE OF TAMIL NADU
|
December 3, 2007 |
|
MUNNIAMMAL Vs. STATE OF TAMIL NADU
|
November 19, 2007 |
|
MUNUSAMY Vs. NAVA PILLAI
|
December 19, 2007 |
|
MUNUSAMY Vs. KAMALAMMAL
|
June 28, 2007 |
|
MUNUSAMY Vs. INSPECTOR OF POLICE
|
January 9, 2007 |
|
MUNUSWAMY Vs. STATE OF TAMIL NADU
|
November 5, 2007 |
|
MURALI DOSS Vs. B SAROJA AMMAL W/O BALARAM
|
July 30, 2007 |
|
MURALIDHARAN Vs. V RAVIKUMAR
|
July 26, 2007 |
|
MURTHY Vs. STATE
|
June 12, 2007 |
|
MURTHY Vs. STATE
|
January 22, 2007 |
|
MURTHY Vs. STATE OF TAMIL NADU
|
February 1, 2007 |
|
MURTHY AND ORS Vs. STATE
|
February 1, 2007 |
|
MURUGADOSS Vs. STATE
|
July 25, 2007 |
|
MURUGAMBAL Vs. STATE OF TAMIL NADU
|
November 19, 2007 |
|
MURUGAMMAL Vs. STATE OF TAMIL NADU
|
November 13, 2007 |
|
MURUGAN Vs. STATE
|
July 26, 2007 |
|
MURUGAN Vs. SUB INSPECTOR OF POLICE KURUSILLAPATTU POLICE STATION VELLORE DISTRICT
|
July 18, 2007 |
|
MURUGAN Vs. STATE
|
July 6, 2007 |
|
MURUGAN Vs. STATE OF TAMIL NADU
|
August 28, 2007 |
|
MURUGAN Vs. GNANASUNDARI
|
September 28, 2007 |
|
MURUGAN Vs. STATE
|
October 10, 2007 |
|
MURUGAN Vs. STATE OF TAMIL NADU
|
January 10, 2007 |
|
MURUGAN Vs. BALA VANNANATHAN
|
March 14, 2007 |
|
MURUGAN Vs. THE PANCHAYAT PRESIDENT, THINAYAKUDI PANCHAYAT, PUDUKKOTTAI DISTRICT
|
February 3, 2007 |
|
MURUGAN Vs. INSPECTOR OF POLICE W 034 ENNORE POLICE STATION CHENNAI
|
April 17, 2007 |
|
MURUGAN ALIAS DOLIMURUGAN Vs. STATE OF TAMILNADU
|
November 6, 2007 |
|
MURUGAN AUTOMOBILES Vs. INDIAN BANK
|
September 18, 2007 |
|
MURUGAN STORES Vs. S RAMADEVI
|
July 4, 2007 |
|
MURUGANANDHAM ALIAS MURUGAN Vs. COMMISSIONER OF POLICE
|
October 22, 2007 |
|
MURUGESA GOUNDER Vs. NARAYANASAMY
|
April 4, 2007 |
|
MURUGESAN Vs. PARAMASIVAM
|
April 21, 2007 |
|
MURUGESAN Vs. STATE
|
March 26, 2007 |
|
MURUGESAN Vs. STATE
|
March 21, 2007 |
|
MURUGESAN Vs. STATE
|
January 12, 2007 |
|
MURUGESAN Vs. STATE
|
January 8, 2007 |
|
MURUGESAN Vs. KUPPAMMAL
|
February 1, 2007 |
|
MURUGESAN Vs. STATE OF TAMIL NADU
|
December 6, 2007 |
|
MURUGESAN Vs. STATE
|
July 11, 2007 |
|
MURUGESAN alias ABDULLAH Vs. STATE REPRESENTED BY
|
July 2, 2007 |
|
MURUGESAN ALIAS BANDARI Vs. STATE OF TAMIL NADU
|
January 25, 2007 |
|
MUSLIM CULTURAL ASSOCIATION Vs. STATE OF TAMILNADU
|
March 7, 2007 |
|
MUSLIM WAKF BY ITS PRESIDENT LALGUDI Vs. L K Annasamy
|
February 22, 2007 |
|
MUSTAFA Vs. SULAIMAN VAYALA
|
December 4, 2007 |
|
MUTHAMMAL TRANSPORTS Vs. P SWATHANTHIRARAJAN
|
April 16, 2007 |
|
MUTHU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE IX
|
March 22, 2007 |
|
MUTHU Vs. CHINNASWAMY
|
January 18, 2007 |
|
MUTHU Vs. STATE OF TAMIL NADU
|
December 17, 2007 |
|
MUTHU Vs. STATE REP. BY THE INSPECTOR OF POLICE V-1 VILLIVAKKAM POLICE STATION, CHENNAI
|
February 28, 2007 |
|
MUTHU ALIAS MUTHUPERUMAL SERVAI Vs. CHINNA PONNU
|
September 21, 2007 |
|
MUTHU EASWARAN Vs. DISTRICT COLLECTOR AND; SUB-REGISTRAR
|
November 14, 2007 |
|
MUTHU IRULAYI Vs. STATE OF TAMIL NADU
|
September 3, 2007 |
|
MUTHU PANDI Vs. STATE
|
March 5, 2007 |
|
MUTHU THEVAR Vs. STATE
|
June 11, 2007 |
|
MUTHULAKSHMI AND NAGARAJAN Vs. MUTHULAKSHI
|
January 31, 2007 |
|
MUTHUMARI Vs. NAGARAJA AND RAJA
|
April 11, 2007 |
|
MUTHURAJ INSPECTOR OF POLICE CRIME Vs. STATE HUMAN RIGHTS COMMISSION TAMIL NADU
|
November 20, 2007 |
|
MUTHURAMALINGAM Vs. STATE
|
December 14, 2007 |
|
MUTHURAMAN Vs. MUTHUKUMARAN
|
September 13, 2007 |
|
MUTHUSAMY Vs. STATE
|
October 26, 2007 |
|
MUTHUSANKARALINGAM Vs. R SURESH
|
September 21, 2007 |
|
MUTHUSWAMY GOUNDAR Vs. RAMASWAMY GOUNDAR
|
May 16, 2007 |
|
MUTHUVEL Vs. STATE
|
October 30, 2007 |
|
MUTHUVEL Vs. VIJAYARANI
|
October 31, 2007 |
|
MY FOREX SERVICES P LTD Vs. CITY MEN FOREX AND TRAVELS LTD
|
January 29, 2007 |
|
MYLERUMPERUMAL A1 Vs. SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE NO 4 GOPALAKRISHNA IYER ROAD T NAGAR CHENNAI 17
|
June 20, 2007 |
|
N A ALIHAN Vs. ARULMIGU DHROWPATHY AMMAN THIRUKOVIL
|
October 23, 2007 |
|
N A ALIHAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
|
October 23, 2007 |
|
N A JAYASHANKAR Vs. MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
January 8, 2007 |
|
N AYYASAMY Vs. S K CHINNASAMY
|
December 4, 2007 |
|
N B SEKAR Vs. AJITHA SEKAR
|
June 14, 2007 |
|
N BALAKRISHNAN Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS DEPARTMENT CHEPAUK CHENNAI
|
July 19, 2007 |
|
N BALASUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU
|
January 12, 2007 |
|
N BENJAMIN FRANKLIN MEMBER Vs. INDIA EVANGELICAL LUTHERAN CHURCH
|
June 9, 2007 |
|
N BHASKARAN Vs. TAMIL NADU UNIFORMED FORCES RECRUITMENT BOARD
|
October 11, 2007 |
|
N BOOPATHY Vs. SUPERINTENDENT OF POLICE KANCHIPURAM
|
December 10, 2007 |
|
N BORAIAH Vs. PANDURANGAN
|
July 19, 2007 |
|
N BORIAH Vs. NILGIRI CO-OPERATIVE PRINTING PRESS
|
July 19, 2007 |
|
N C DURAISAMY NAIDU Vs. K PAPPAIYA NAIDU
|
March 30, 2007 |
|
N CHELLADURAI Vs. CHENNAI METROPOLITAN DEV AUTHORITY
|
December 5, 2007 |
|
N CHELLAPANDI Vs. C KAATHAN
|
February 22, 2007 |
|
N CHELLAPERUMAL Vs. DISTRICT COLLECTORCHENNAI DISTRICT SINGARAVELAR MALIGAI
|
November 14, 2007 |
|
N CHENNIAPPAN Vs. SAKTHI MURUGAN OIL MILLS
|
July 9, 2007 |
|
N CHINNADURAI Vs. B JYOTHIMANI
|
April 4, 2007 |
|
N CHINNAPPAN Vs. STATE OF TAMIL NADU
|
January 5, 2007 |
|
N D ANANDHAN Vs. SUB INSPECTOR OF POLICE CRIME BRANCH
|
December 7, 2007 |
|
N DHANRAJ Vs. D R FOUNDATIONS AND ESTATES PVT LTD
|
March 5, 2007 |
|
N E P C TEXTILES LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 22, 2007 |
|
N EASWARAN Vs. STATE BANK OF INDIA
|
July 25, 2007 |
|
N EESWARI Vs. STATE OF TAMIL NADU
|
August 21, 2007 |
|
N EKAMBARAM Vs. DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER VILLUPURAM
|
May 23, 2007 |
|
N ELANGO Vs. TRICHY MUNICIPALITY ADVISORY COMMITTEE
|
March 20, 2007 |
|
N GANAPATHY SUB INSPECTOR OF POLICE SPECIAL BRANCH CID HEADQUARTERS CHENNAI Vs. DIRECTOR GENERAL OF POLICE CHENNAI
|
July 20, 2007 |
|
N GANESH Vs. COMMISSIONER BHAVANI MUNICIPALITY
|
December 4, 2007 |
|
N GANI Vs. K P RANGANATHAN
|
January 29, 2007 |
|
N GAYATHRI DEVI Vs. R RAVICHADNRAN ALIAS RAVI MONY
|
February 20, 2007 |
|
N GEORGE Vs. STATE OF TAMIL NADU
|
October 4, 2007 |
|
N GOPAL Vs. GENERAL INSURANCE CORPORATION OF INDIA
|
October 9, 2007 |
|
N GOPAL Vs. PADMAVATHI
|
July 31, 2007 |
|
N GOPINATH Vs. DEPUTY GENERAL MANAGER BHARAT OVERSEAS BANK
|
March 30, 2007 |
|
N HARIDAS AND CO KILPAUK CHENNAI Vs. CHIEF COMMISSIONER OF INCOME TAX V CHENNAI
|
February 27, 2007 |
|
N JOTHI Vs. ELECTION COMMISSION OF INDIA
|
December 11, 2007 |
|
N K R VELMURUGAN Vs. DISTRICT REVENUE OFFICER, COIMBATORE
|
October 15, 2007 |
|
N K S M SHAHUL HAMEED Vs. COMMISSIONER, PANCHAYAT UNION; ASSISTANT DIRECTOR OF PANCHAYAT AND THE DISTRICT COLLECTOR
|
November 23, 2007 |
|
N K SUBBARAYAN Vs. CHIDAMBARA PADAYACHI
|
April 20, 2007 |
|
N K T NATIONAL COLLEGE OF EDUCATION Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION
|
September 3, 2007 |
|
N KANCHANA Vs. STATE OF TAMIL NADU
|
August 17, 2007 |
|
N KANCHANA, V NATRAJAN Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT,
|
August 17, 2007 |
|
N KANDASAMY UDAYAR Vs. STATE OF TAMIL NADU
|
March 5, 2007 |
|
N KANNAKI Vs. STATE OF TAMIL NADU
|
April 18, 2007 |
|
N KISHORE Vs. STATE OF TAMIL NADU
|
September 4, 2007 |
|
N KRISHNA Vs. CORPORATION OF CHENNAI
|
August 29, 2007 |
|
N KRISHNAVENI Vs. P L NARASIMHA RAO CHENNAI
|
April 13, 2007 |
|
N KUMAR Vs. M O ROY ASSISTANT DIRECTOR SERIOUS FRAUD INVESTIGATION OFFICE
|
April 20, 2007 |
|
N KUNJITHAPATHAM Vs. TAMIL NADU SMALL SCALE INDUSTRIES CORPORATION
|
January 19, 2007 |
|
N KUNNAI GOWDER Vs. COIMBATORE DISTRICT CO OP MILK PRODUCERS UNION LTD
|
August 30, 2007 |
|
N KUTTALINGAM Vs. STATE OF TAMIL NADU REP BY
|
December 18, 2007 |
|
N LAKSHMANAN Vs. GENERAL MANAGER RECOVERY INDIAN BANK
|
September 27, 2007 |
|
N LAKSHMANAN AND ORS Vs. COLLECTOR; TAHSILDAR AND THE DISTRICT FOREST OFFICER
|
February 20, 2007 |
|
N LAKSHMI Vs. M R P FINANCE
|
February 2, 2007 |
|
N LAKSHMI Vs. M R P FINANCE
|
February 12, 2007 |
|
N LAKSHMI Vs. COMMISSIONER OF POLICE
|
August 21, 2007 |
|
N M GOPINATH Vs. C SREELATHA
|
March 21, 2007 |
|
N MANGALCHAND VAID Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
November 26, 2007 |
|
N MOHANAM Vs. TAMIL NADU STATE SCRUTINY COMMITTEE ADI DRAVIDAR WELFARE DEPARTMENT CHENNAI
|
January 9, 2007 |
|
N MUNISAMY Vs. DIRECTOR OF SCHOOL EDUCATION
|
January 11, 2007 |
|
N MUNUSAMY Vs. MANAGING DIRECTOR THE TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD TWAD BOARD OFFICE
|
February 3, 2007 |
|
N MURUGAIYAN Vs. PRINCIPAL ACCOUNTANT GENERAL A AND E OF TAMIL NADU TEYNAMPET CHENNAI 18
|
June 28, 2007 |
|
N NAGARAJAN Vs. STATE OF TAMIL NADU
|
October 22, 2007 |
|
N NANDHI Vs. HEADMASTER GOVERNMENT HIGH SCHOOL THUTHURMATTAM KULLAKAMBY P O THE NILGIRIS
|
November 7, 2007 |
|
N NEDUNCHEZHIAN Vs. MANAGEMENT OF CANARA BANK
|
April 4, 2007 |
|
N NISAR AHMED Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
January 9, 2007 |
|
N P JAYAKUMAR Vs. CHIEF ENGINEER DISTRIBUTION
|
September 7, 2007 |
|
N PACKIYALAKSHMI Vs. UNION OF INDIA
|
September 19, 2007 |
|
N PALANI Vs. REVENUE DIVISIONAL OFFICER TIRUTHANI
|
January 8, 2007 |
|
N PANDIKUMAR Vs. STATE OF TAMIL NADU; DIRECTOR OF RURAL DEVELOPMENT; COLLECTOR AND COMMISSIONER, NARIKUDI PANCHAYAT UNION
|
December 6, 2007 |
|
N POPLIN Vs. INSPECTOR OF POLICE KANCHI KOIL POLICE STATION KANCHI KOIL ERODE DISTRICT
|
June 25, 2007 |
|
N PRABU RAJ Vs. R SUDHARSANAM CHENNAI
|
March 8, 2007 |
|
N PRABU RAJ Vs. PIONEER SOFTWARE PARK PVT LTD
|
February 12, 2007 |
|
N PRAKASH MINOR Vs. IRFAAN
|
September 11, 2007 |
|
N R MAHESH Vs. N ASHOK
|
April 13, 2007 |
|
N R SUBRAMANIAN Vs. PRINCIPAL COMMISSIONER AND SPECIAL COMMISSIONER FOR LAND REFORMS CHEPAUK
|
January 24, 2007 |
|
N RADHAKRISHNAN Vs. STATE OF TAMIL NADU
|
January 20, 2007 |
|
N RADHAKRISHNAN Vs. MASTERO ENGINEERS A PARTNERSHIP FIRM
|
January 8, 2007 |
|
N RAJAMANI Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
January 20, 2007 |
|
N RAJAN Vs. DISTRICT COLLECTOR
|
September 11, 2007 |
|
N RAJARAMAN DIED Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE
|
January 24, 2007 |
|
N RAMACHANDRAN Vs. M NAYANAMALAI
|
April 26, 2007 |
|
N RAMACHANDRAN Vs. E VARADARAJAN
|
June 4, 2007 |
|
N RAMADOSS Vs. PRESIDING OFFICER LABOUR COURT TIRUCHIRAPALLI
|
March 29, 2007 |
|
N RAMASUBBU Vs. COMMISSIONER OF POLICE
|
October 17, 2007 |
|
N RAMESH Vs. R GNANASARASWATHI
|
March 26, 2007 |
|
N RAMU Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
October 3, 2007 |
|
N RAVI Vs. S KASIVISWANATHAN
|
March 15, 2007 |
|
N RAVI SHANKAR Vs. SECRETARY TO THE GOVERNMENT
|
August 29, 2007 |
|
N RAVINDRAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
September 6, 2007 |
|
N RETNAMMAL Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE; SUPERINTENDENT OF POLICE
|
July 21, 2007 |
|
N S BALASUBRAMANIAN Vs. UNION OF INDIA THROUGH ITS GENERAL
|
June 13, 2007 |
|
N S GOVINDARAJAN Vs. BAVANI BAI
|
October 1, 2007 |
|
N S MURUGAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY-CUM-INSPECTOR GENERAL OF REGISTRATION
|
January 20, 2007 |
|
N S RASHEED Vs. R LOGANATHAN
|
September 17, 2007 |
|
N SAMINATHAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE
|
December 7, 2007 |
|
N SANKARA NARAYANAN Vs. ARUNA THEATRES AND ENTERPRISES PRIVATE LIMITED CHENNAI
|
January 5, 2007 |
|
N SATHASIVAM Vs. JOINT COMMISSIONER OF POLICE NORTH ZONE PERAMBUR CHENNAI
|
February 20, 2007 |
|
N SATHASIVAM Vs. JOINT COMMISSIONER OF POLICE, INSPECTOR OF POLICE (CRIME) AND SELVAKUMAR, INSPECTOR OF POLICE (LAW AND ORDER)
|
August 7, 2007 |
|
N SEETHALAKSHMI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS CHEPAUK CHENNAI
|
January 19, 2007 |
|
N SELVAM Vs. SPECIAL TAHSILDAR LAND ACQUISITION HARIJAN WELFARE SENGAM TIRUVANNAMALAI DISTRICT
|
December 12, 2007 |
|
N SENTHILVELAN IYER Vs. STATE OF TAMIL NADU
|
November 28, 2007 |
|
N SHANMUGAM Vs. INSPECTOR GENERAL OF REGISTRATION
|
August 2, 2007 |
|
N SOMASUNDARAM Vs. A V RAMACHANDARAN
|
July 19, 2007 |
|
N SOMASUNDARAM Vs. RAMACHANDRAN BRICKS
|
November 14, 2007 |
|
N STEPHEN Vs. STATE OF TAMIL NADU
|
January 4, 2007 |
|
N SUBBURAM Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, TIRUNELVELI HOUSING UNIT, TAMIL NADU HOUSING BOARD
|
December 12, 2007 |
|
N SUBRAMANI Vs. T SHANTHA
|
September 4, 2007 |
|
N SUBRAMANIAN Vs. THANJIAMMAL
|
November 20, 2007 |
|
N SUMATHI Vs. KANYALAL BALANI
|
August 2, 2007 |
|
N SURESH Vs. GOVERNMENT OF TAMILNADU
|
November 6, 2007 |
|
N T RADHAKRISHNAN Vs. BAR COUNCIL OF INDIA
|
August 21, 2007 |
|
N THANGAMANI Vs. S DURAIVELU
|
December 20, 2007 |
|
N THANGAVEL Vs. N CHELLAM
|
June 6, 2007 |
|
N THIRUMOORTHI Vs. STATE
|
January 23, 2007 |
|
N THIRUNAVUKKARASU Vs. DISTRICT COLLECTOR THANJAVUR
|
June 6, 2007 |
|
N VENKATESAN Vs. REVENUE DIVISIONAL OFFICER
|
January 19, 2007 |
|
N VIDHYASAGAR Vs. DEPUTY MANAGER SYNDICATE BANK ZONAL OFFICE SYNDICATE BANK BUILDING GANDHI NAGAR BANGALORE
|
April 10, 2007 |
|
N VIJAYAKUMARI Vs. SUNDARARAJAN
|
August 2, 2007 |
|
N VILLAVARAYAN Vs. BRANCH MANAGER THE TAMIL NADU INDUSTRIAL INVESTMENTS CORPORATION LTD
|
March 21, 2007 |
|
N VISWANATHAN Vs. UNION OF INDIA
|
February 15, 2007 |
|
N YADAVAKRISHNAN Vs. SUPERINTENDENT
|
December 19, 2007 |
|
N YONUS SAIT Vs. T JOSEPH
|
June 1, 2007 |
|
N YONUS SAIT Vs. T JOSEPH
|
June 4, 2007 |
|
N. SEETHARAMAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 29, 2007 |
|
NACHAYAL Vs. PONGIANNAN
|
August 31, 2007 |
|
NACHI EXPORTS Vs. T K THIRUVENGADAM AND SONS
|
October 11, 2007 |
|
NADANASABABATHI Vs. SUBRAMANIYA PILLAI
|
November 14, 2007 |
|
NAFISUDEEN Vs. TAMIL NADU WAKF BOARD
|
November 20, 2007 |
|
NAGAMALAI GOUNDER Vs. RAVI
|
January 24, 2007 |
|
NAGAMMAL Vs. VALLIAMMAL
|
March 24, 2007 |
|
NAGANATHAN Vs. DIRECTOR GENERAL OF POLICE
|
October 25, 2007 |
|
NAGANATHAN Vs. SUPERINTENDENT OF POLICE MADURAI
|
October 25, 2007 |
|
NAGAPPA PETROPRODUCTS PRIVATE LIMITED Vs. TAMIL NADU HOUSING BOARD
|
August 2, 2007 |
|
NAGAPPAN Vs. ANJALI
|
July 12, 2007 |
|
NAGARAJ ALIAS LOLAI NAGARAJ ALIAS MOHAMED ESAK Vs. SECRETARY TO GOVERNMENT
|
December 3, 2007 |
|
NAGARAJAN Vs. A K JAMBULINGA
|
December 26, 2007 |
|
NAGARANI Vs. STATE OF TAMILNADU
|
August 29, 2007 |
|
NAGARATHINAM ALIAS MICK ANTHONY Vs. A DEVITE
|
February 26, 2007 |
|
NAHAR ENTERPRISES Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
February 8, 2007 |
|
NALLAKANNU ALIAS MUTHU Vs. STATE
|
October 10, 2007 |
|
NALLAPPA GOUNDER Vs. GOVERNMENT OF TAMIL NADU
|
March 14, 2007 |
|
NALLATHAMBI RESORTS P LTD Vs. GOVERNMENT OF TAMIL NADU
|
August 13, 2007 |
|
NANDU DWARAKASINGH CHHABRIA Vs. VIJAYA BANK
|
January 4, 2007 |
|
NANJAPPA GOUNDER GOBICHETTIPALAYAM Vs. N SUBRAMANIAM PERIYAR DISTRICT
|
April 3, 2007 |
|
NARASIMHAN Vs. STATE
|
June 29, 2007 |
|
NARAYANA APARTMENT OWNERS ASSOCIATION Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 12, 2007 |
|
NARAYANA REDDY Vs. P CHANDRA REDDY
|
February 22, 2007 |
|
NARAYANAN Vs. GUNASEKARAN
|
January 5, 2007 |
|
NARAYANASAMY NAICKER Vs. KOPPAMMAL
|
September 6, 2007 |
|
NARAYANASWAMY NAIDU Vs. RAMAMOORTHY
|
February 3, 2007 |
|
NASEEMA Vs. SHAREEFA
|
January 18, 2007 |
|
NASEENA BEGUM Vs. MOHAMMED THAQI
|
September 14, 2007 |
|
NATARAJ ALIAS T NATARAJAN Vs. P VENKATACHALAM
|
November 2, 2007 |
|
NATARAJA CHETTIAR AND CO Vs. GOVERNMENT OF INDIA
|
November 14, 2007 |
|
NATARAJAN Vs. MANIMEGALAI
|
December 13, 2007 |
|
NATESAN PILLAI Vs. RADHAKRISHAN
|
June 6, 2007 |
|
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT Vs. COMMISSIONER CORPORATION OF CHENNAI
|
November 21, 2007 |
|
NATIONAL FEDERATION OF INDIAN WOMEN Vs. GOVERNMENT OF TAMIL NADU
|
June 15, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. MAHADEVAN
|
April 27, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. RANGASAMY
|
January 5, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. SENNIAPPAN
|
January 5, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. K N GURUNATHAN
|
January 29, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. MOZHI ARASI
|
February 7, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. K ELLAMMAL
|
February 22, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. SAROJA
|
March 8, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. S UMASUNDARI
|
March 21, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. BOARD OF TRUSTEES OF MADRAS PORT TRUST
|
August 10, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. G BOOPALAN
|
November 19, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. K PALPANDI
|
November 14, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. ANTHONY
|
November 27, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. KANDASAMY
|
October 26, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. AZHAGARSAMY
|
October 26, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. K KANNAN
|
August 24, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. KARUNAYAMMAL
|
July 21, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. S ASHOK KUMAR
|
December 3, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. R SARASWATHY
|
November 28, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SELVAN
|
November 15, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. REVATHI
|
January 5, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. S NIRMALADEVI
|
December 3, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. WILLIAM JENIFAR AJITHA ALIAS JENIFAR LEO
|
March 14, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. A S GANESAN
|
November 28, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. S KIRUPANETHI
|
October 12, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KANAKAMMAL
|
September 21, 2007 |
|
NATIONAL INSURANCE COMPANY, KANGEYAM Vs. B. LINGARAJ
|
June 15, 2007 |
|
NATURAL FOOD PRODUCTS Vs. GOVERNMENT OF PUDUCHERRY
|
January 19, 2007 |
|
NAV BHARAT ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA INTERNATIONAL AIRPORTS DIVISION
|
November 26, 2007 |
|
NEELA Vs. STATE OF TAMIL NADU
|
April 3, 2007 |
|
NEHRU SERVICE CENTRE Vs. DEPUTY COMMERCIAL TAX OFFICER II, COMMERCIAL TAXES DEPARTMENT
|
September 4, 2007 |
|
NELSON Vs. SUNDARI
|
January 31, 2007 |
|
NEPC INDIA LIMITED Vs. ATLANTIC BRIDGE AVIATION LIMITED
|
September 21, 2007 |
|
NETWORK ADVERTISING PRIVATE LTD Vs. CHIEF GENERAL MANAGER
|
December 10, 2007 |
|
NETWORK CLOTHING COMPANY Vs. SECRETARY TO GOVERNMENT
|
November 22, 2007 |
|
NETWORK FASHIONS Vs. DEPUTY COMMERCIAL TAX OFFICER
|
April 25, 2007 |
|
NETWORK FASHIONS Vs. DEPUTY COMMERCIAL TAX OFFICER
|
March 1, 2007 |
|
NEW CITY STEEL TRADERS Vs. REGIONAL MANAGER M S T C LTD
|
January 29, 2007 |
|
NEW HOPE FOOD INDUSTRIES P LIMITED Vs. PIONEER BAKERIES P LIMITED
|
December 20, 2007 |
|
NEW HORIZON SUGAR MILLS LTD Vs. UNION OF INDIA
|
March 27, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. P CHELLADURAI
|
June 8, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. V GOPAL CHETTIAR
|
October 30, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. J JEROLD EZHILAN
|
November 5, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. K MUTHURAJ
|
December 13, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. JEYA PUSHPAM
|
December 13, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAJENDRAN
|
November 14, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. T SARAVANAKUMAR
|
December 5, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. PALANISAMY
|
October 30, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. S SHENBAGAVALLI
|
November 5, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. S VIJAYALAKSHMI
|
August 31, 2007 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. KRISHNA THEVAR
|
March 7, 2007 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M KUMARAPPAGOUNDER
|
November 6, 2007 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. NAGARAJAN
|
July 21, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. AMMAIYAN AND ORS.
|
April 27, 2007 |
|
NEW INDIA INSURANCE CO LTD Vs. L SUNDERARAJAN
|
July 18, 2007 |
|
NEYCER INDIA LIMITED Vs. COMMERCIAL TAX OFFICER
|
October 23, 2007 |
|
NEYVELI LIGNITE CORPORATION Vs. APPELLATE AUTHORITY UNDER SECTION 7 4 OF GRATUITY ACT 1972 REGIONAL LABOUR COMMISSIONER
|
September 14, 2007 |
|
NIRMAL RAJAN Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES G DEPARTMENT
|
November 23, 2007 |
|
NIRMALA ROSALIN Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPT
|
January 31, 2007 |
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NIRMALKUMAR Vs. REGISTRAR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
|
June 21, 2007 |
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NISHA DEVI KHETAN Vs. DISTRICT COLLECTOR PERIYAR DISTRICT OFFICE OF THE COLLECTORATE
|
July 9, 2007 |
|
NITAI CHANDRA ROY Vs. DIRECTOR GENERAL CISF
|
November 22, 2007 |
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NITHIYANANDAM Vs. STATE OF TAMIL NADU
|
August 16, 2007 |
|
NIZAMUDDIN Vs. SUPERINTENDING ENGINEER
|
December 7, 2007 |
|
NIZAMUDDIN AND DR S FATHIMA BEEVI Vs. SUPERINTENDING ENGINEER, HIGHWAYS ADMINISTRATION, M O S R T AND H DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS; ASSISTANT DIVISIONAL ENGINEER, NATIONAL HIGHWAYS; PROJECT DIRECTOR (I/C), THE NATIONAL HIGHWAYS AUTHORITY OF INDIA AND THE DISTRICT COLLECTOR
|
December 17, 2007 |
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NOORJEHAN RAZACK Vs. INSPCTOR GENERAL OF REGISTRATION
|
December 14, 2007 |
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NOORLINDA Vs. RAVIYATHUL BASARIYA
|
December 4, 2007 |
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NORASIA CONTAINER LINES LTD Vs. UNION OF INDIA
|
September 21, 2007 |
|
NOVA FILMS AND PAPER MANUFACTURING COMPANY Vs. INCOME TAX OFFICER
|
March 13, 2007 |
|
NOVARTIS AG SCHWARZWALDALLE 215 4058 BASEL AND LICHSTRASSE 35 4002 BASEL SWITZERLAND Vs. UNION OF INDIA
|
August 6, 2007 |
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NOWSHAD Vs. SECRETARY TO THE GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT CHENNAI
|
April 12, 2007 |
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NUCLEAR POWER CORPORATION OF INDIA LTD Vs. GOVERNMENT OF TAMILNADU
|
October 30, 2007 |
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NUCLEAR POWER CORPORATION OF INDIA LTD Vs. HEIRLIN JEYA SUTHA
|
October 30, 2007 |
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NUNGAMBAKKAM MUSLIM WELFARE ASSOCIATION Vs. COLLECTOR OF CHENNAI SINGARAVELAR BUILDING RAJAJI SALAI
|
October 4, 2007 |
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O B KARTHIKEYAN Vs. A RAJESWARI
|
August 9, 2007 |
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O S VENKATARAMAN Vs. R V M K PRASAD
|
April 20, 2007 |
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O VENKATACHALAM DIED Vs. REGISTRAR GENERAL
|
October 4, 2007 |
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OCHAYEE Vs. PALANIAPPAN
|
June 13, 2007 |
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OFFICIAL ASSIGNEE HIGH COURT MADRAS Vs. P VEERASAMY
|
June 27, 2007 |
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OFFICIAL LIQUIDATOR, HIGH COURT Vs. GAUTHAM DHIRAJ MAL RANKA
|
November 7, 2007 |
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OKEY TEXTILES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 21, 2007 |
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OLI ALIAS GNANASEKARAN Vs. STATE OF TAMIL NADU
|
December 5, 2007 |
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OLI MOHAMMED Vs. JAHABER NACHIAR
|
July 12, 2007 |
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OM PRAKASH Vs. GOVERNMENT OF TAMIL NADU
|
December 11, 2007 |
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ORCHID CHEMICALS ALIAS PHARMACEUTICALS LTD Vs. B RAMAKOTESWARA RAO
|
April 21, 2007 |
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ORIENTAL ASSURANCE COMPANY LTD Vs. D VETRISELVAN
|
December 17, 2007 |
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ORIENTAL BANK OF COMMERCE Vs. DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI 2
|
July 1, 2007 |
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ORIENTAL BANK OF COMMERCE Vs. DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI
|
July 5, 2007 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. L S MARTHANDAM
|
October 29, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. MARIMUTHU
|
December 3, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. CHINNAPILLAI
|
July 10, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. K BALASUBRAMANIAN
|
August 8, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. JANAKI
|
December 11, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. AYYASAMY
|
December 10, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. K BALASUBRAMANIA PANDIAN
|
December 10, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. SIVAMMAL
|
May 31, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. D SAKUNTHALA
|
March 7, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. K LAKSHMI
|
November 21, 2007 |
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ORIENTAL INSURANCE CO LTD PONDICHERRY Vs. KARTHIKEYAN
|
July 17, 2007 |
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ORIENTAL INSURANCE CO. LTD. Vs. SHANTHI
|
August 18, 2007 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. PAPPU SERVAI
|
April 27, 2007 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. BAAMINI AND ORS
|
December 18, 2007 |
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ORIENTAL INSURANCE COMPANY LTD Vs. MURUGAN
|
December 13, 2007 |
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ORIENTAL INSURANCE COMPANY LTD Vs. V SIVAPACKIAM
|
November 5, 2007 |
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ORIENTAL INSURANCE COMPANY LTD Vs. V MARICHAMY
|
November 5, 2007 |
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ORIENTAL INSURANCE COMPANY LTD Vs. BOOBATHIAMMAL
|
November 6, 2007 |
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ORIENTAL INSURANCE COMPANY LTD Vs. K CHINNATHAAL
|
December 12, 2007 |
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ORIENTAL INSURANCE COMPANY LTD Vs. DURAIPANDI
|
December 13, 2007 |
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ORIENTAL INSURANCE COMPANY LTD , TIRUNELVELI Vs. EBENESAR JOHNSIBAI
|
November 6, 2007 |
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ORIGIN INFOSYS PVT LTD Vs. CORPORATION OF CHENNAI
|
April 4, 2007 |
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ORJ ELECTRONICS OXIDES LTD Vs. CUSTOMS EXCISE AND SERVICE TAX
|
December 14, 2007 |
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ORKAYAM APPARELS Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUPUR CENTRAL I TIRUPUR
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September 6, 2007 |
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P A ASHRAF Vs. A L MUJIBUR REHAMAN
|
November 12, 2007 |
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P A DOSS Vs. DISTRICT WELFARE OFFICER KANCHIPURAM DISTRICT KANCHIPURAM
|
September 19, 2007 |
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P A GULAZAR AHAMED Vs. ARULMIGU MAHALIAMMAN KOIL
|
June 5, 2007 |
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P A SHANMUGHAM, PROPRIETOR, CIRUSSTI Vs. S K KRISHNAKANTH, PROPRIETOR, INDIAN THEATRE PRODUCTION; A N SUBBIAH; VINITHA ASSOCIATES LIMITED, DIRECTOR R SUMERCHAND BAFNA; GEMINI COLOUR LABORATORY, GEMINI INDUSTRIES AND IMAGING LTD
|
March 23, 2007 |
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P ABDUL MAJID Vs. PERIATHAMBI ALIAS MOHAMMED SULTAN
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April 3, 2007 |
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P ALAGARSAMY Vs. K P KAMALAMMAL
|
August 2, 2007 |
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P AMIRTHAM Vs. STATE THROUGH THE COMMISSIONER OF POLICE; INSPECTOR OF POLICE
|
July 23, 2007 |
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P ANNAMALAI Vs. STATE
|
July 11, 2007 |
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P ARUMUGAM Vs. RAJAMANI
|
February 1, 2007 |
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P ARUMUGHAM Vs. STATE OF TAMIL NADU
|
April 4, 2007 |
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P ARUMUGHAM Vs. STATE OF TAMIL NADU
|
November 16, 2007 |
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P ARUNKUMAR Vs. STATE OF TAMIL NADU
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July 25, 2007 |
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P BAKKIAMMAL Vs. R RAMALAKSHMI
|
February 6, 2007 |
|
P BALASUBRAMANIAM Vs. D DHANAPANDIAN
|
January 9, 2007 |
|
P BENCY Vs. MARTIN MARY
|
October 4, 2007 |
|
P BENISTER FRANCIS SOUDHA Vs. MARTIN MARY
|
October 4, 2007 |
|
P C D NAMBIAR Vs. COMMISSIONER CORPORATION OF MADRAS
|
March 22, 2007 |
|
P CHANDRASEKAR, PRESIDENT, MARIKULAM SEERAMAIPU COMMITTEE Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, MUNICIPAL ADMINISTRATION DEPARTMENT AND ORS
|
September 12, 2007 |
|
P CHELLAIAH Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
June 22, 2007 |
|
P CHINNATHAI SELVA RANI Vs. STATE OF TAMIL NADU
|
August 16, 2007 |
|
P DURAI Vs. STATE OF TAMIL NADU
|
October 26, 2007 |
|
P DURAIRAJ Vs. DISTRICT COLLECTOR TIRUNELVELI
|
November 20, 2007 |
|
P DURGAPRASAD Vs. CORPORATION OF MADRAS
|
April 20, 2007 |
|
P GAJENDRAN Vs. CHAIRMAN CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 26, 2007 |
|
P GANESAN Vs. P R LAKSHMANAN
|
June 28, 2007 |
|
P GANESAN Vs. STATE
|
June 14, 2007 |
|
P GANESAN Vs. K KRISHNAN
|
November 21, 2007 |
|
P GANESAN Vs. STATE
|
August 13, 2007 |
|
P GANGADHARAN Vs. REGISTRAR GENERAL
|
September 6, 2007 |
|
P GNANGURU Vs. UNION OF INDIA
|
November 19, 2007 |
|
P GOPIRATHNAM Vs. FERRODOUS ESTATE PVT LTD
|
January 29, 2007 |
|
P GURUVAMMAL Vs. DISTRICT REVENUE OFFICER DINDIGAL DISTRICT
|
November 14, 2007 |
|
P INDIRA GANDHI Vs. STATE OF TAMIL NADU
|
November 19, 2007 |
|
P J NAGULAN Vs. S BALCHAND
|
July 9, 2007 |
|
P J THOMAS Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
January 11, 2007 |
|
P JAGANNATHASAMY Vs. DISTRICT COLLECTOR COIMBATORE
|
December 19, 2007 |
|
P JAYABALAN Vs. REVENUE DIVISIONAL OFFICER
|
February 3, 2007 |
|
P JAYAKUMAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
August 24, 2007 |
|
P JAYAPRAKASH KANNAN Vs. SUPERINTENDENT OF POLICE
|
December 18, 2007 |
|
P JAYARAJ Vs. R SAROJA
|
February 1, 2007 |
|
P JAYASAMARAJADURAI Vs. STATE OF TAMIL NADU
|
December 14, 2007 |
|
P JEYABALAKRISHNAN Vs. SECRETARY TO GOVERNMENT
|
August 24, 2007 |
|
P JHON ROSE Vs. DIRECTOR GENERAL OF POLICE CHENNAI 4
|
December 20, 2007 |
|
P JOSEPHIN JAYANTHI THANJAVUR Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT CHENNAI
|
March 30, 2007 |
|
P K PALANISAMY Vs. ARUMUGAM
|
January 24, 2007 |
|
P K SHAFI Vs. UNION OF INDIA
|
December 17, 2007 |
|
P K SHEFI Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED NEW DELHI
|
November 22, 2007 |
|
P KAILASAM Vs. STATE OF TAMIL NADU
|
March 26, 2007 |
|
P KALEELUL RAHUMAN Vs. DEPUTY SUPERINTENDENT OF POLICE SPECIAL CBI ACB CHENNAI
|
April 3, 2007 |
|
P KALIMUTHU Vs. COMMISSIONER BODINAYAKANUR MUNICIPALITY BODINAYAKANUR
|
October 23, 2007 |
|
P KALYANI Vs. JOINT COMMISSIONER OF POLICE O/O THE JOINT COMMISSIONER OF POLICE TRAFFIC CHENNAI CITY CHENNAI
|
September 5, 2007 |
|
P KAMALA KANNAN Vs. SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT CHENNAI
|
October 3, 2007 |
|
P KANAGARAJU Vs. CHIEF ENGINEER DISTRIBUTION TAMIL NADU ELECTRICITY BOARD
|
September 11, 2007 |
|
P KANDASAMY Vs. NEYVELI LIGNITE CORPORATION LTD
|
June 8, 2007 |
|
P KANDASWAMI Vs. COMMISSIONER OF PROHIBITION AND EXCISE CHEPAUK CHENNAI
|
June 8, 2007 |
|
P KANIMOZHI Vs. GOVERNMENT OF TAMIL NADU
|
November 26, 2007 |
|
P KAPPUSAMI Vs. CHENNAI PORT TRUST
|
March 12, 2007 |
|
P KARUPPASAMY Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
September 14, 2007 |
|
P KARUPPUSAMY Vs. CHAIRMAN TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD
|
January 29, 2007 |
|
P KATHIRVEL Vs. GOVERNMENT OF INDIA THROUGH SECRETARY TO GOVERNMENT, MINISTRY OF RAILWAYS AND ORS
|
July 13, 2007 |
|
P KOTTEESWARAN Vs. A SHANMUGAM
|
February 27, 2007 |
|
P KRISHNAN Vs. COMMISSIONER PANCHAYAT UNION SHOLAVARAM
|
April 23, 2007 |
|
P KUMARESAN Vs. CHAIRMAN RAILWAY BOARD
|
January 3, 2007 |
|
P L KASI Vs. STATE
|
April 27, 2007 |
|
P LINGAPPAN Vs. R PALANISAMY
|
November 28, 2007 |
|
P M GOPALASAMY Vs. C SENPAGAM
|
April 18, 2007 |
|
P M MARAVARMAN Vs. STATE OF TAMIL NADU; CHAIRMAN, TEACHERS RECRUITMENT BOARD AND DIRECTORATE OF COLLEGIAGE EDUCATION AND CHAIRMAN, U G C
|
July 5, 2007 |
|
P M MARI Vs. STATE OF TAMIL NADU
|
January 29, 2007 |
|
P MANIKASUNDARAM Vs. SIVASAMBU
|
March 29, 2007 |
|
P MANIVANNAN Vs. J RATNA SIGAMANI
|
November 12, 2007 |
|
P MANIVANNAN Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
|
November 12, 2007 |
|
P MARY JACOB DIED Vs. A N VALLIAMMAI
|
September 18, 2007 |
|
P MEENA Vs. NIKON FOREX PRIVATE LIMITED
|
November 23, 2007 |
|
P MURTHY ALIAS ADIKESAVAMURTHY Vs. COMMISSIONER OF POLICE COIMBATORE
|
December 6, 2007 |
|
P MURUGAN Vs. VAIRAVEL AND ORS
|
November 27, 2007 |
|
P MURUGAN Vs. STATE OF TAMIL NADU
|
February 3, 2007 |
|
P MUTHUKARUPPAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER VIRUDHUNAGAR VIRUDHUNAGAR DISTRICT
|
September 12, 2007 |
|
P MUTHUKUMAR Vs. STATE
|
August 16, 2007 |
|
P MYLSAMY Vs. STATE OF MADRAS
|
August 31, 2007 |
|
P N GOVINDAN Vs. A RAMASAMY
|
February 16, 2007 |
|
P N NAGESHWARI Vs. COLLECTOR OF CHENNAI SINGARAVELAR MALIGAI
|
January 9, 2007 |
|
P N RATHINA KUMAR Vs. S SUKUMAR TREASURER AVC EDUCATIONAL COMMITTEE 184/1 VENKATESWARA NAGAR SENTHANKUDI MAYILADUTHURAI
|
July 4, 2007 |
|
P N RAVISANKAR Vs. SUPERINTENDING ENGINEER
|
November 5, 2007 |
|
P N RETHINAKUMAR Vs. CHAIRMAN A V CHAIRTIES NAGAPATTINAM DISTRICT
|
July 17, 2007 |
|
P NAGESWARAM MADURAI DISTRICT Vs. DISTRICT ELEMENTARY
|
December 19, 2007 |
|
P NATARAJAN Vs. S VENKATESAN
|
February 3, 2007 |
|
P NAVANEETHA KRISHNAN Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI
|
September 21, 2007 |
|
P NEELAKANDAN Vs. EXECUTIVE OFFICER SPECIAL GRADE TOWN PANCHAYAT
|
February 27, 2007 |
|
P NEHRU Vs. STATE
|
September 21, 2007 |
|
P O ABRAHAM Vs. EXECUTIVE ENGINEER TAMIL NADU HOUSING BOARD
|
November 19, 2007 |
|
P P SUKUMARAN Vs. DISTRICT REGISTRAR ADYAR
|
November 13, 2007 |
|
P PADMANABHAN Vs. CHENNAI PORT TRUST
|
August 2, 2007 |
|
P PALANI Vs. PRESIDING OFFICER, CENTRAL GOVT INDUSTRIAL
|
June 6, 2007 |
|
P PALANISAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
January 29, 2007 |
|
P PALANISAMY Vs. STATE OF TAMIL NADU
|
January 5, 2007 |
|
P PALANISAMY Vs. DISTRICT REVENUE OFFICER
|
November 15, 2007 |
|
P PALANISAMY Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
|
November 27, 2007 |
|
P PALANISAMY GOUNDER Vs. STATE OF TAMIL NADU
|
February 5, 2007 |
|
P PANDIAMMAL Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT
|
October 10, 2007 |
|
P PANDIAMMAL PARAMASIVAM Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
|
October 10, 2007 |
|
P PANDIYAMMAL Vs. GOVERNMENT OF TAMIL NADU; DIRECTOR OF SCHOOL EDUCATION; DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ASSISTANT ELEMENTARY EDUCATION OFFICER
|
December 3, 2007 |
|
P PAZHANISAMY Vs. CHIEF SECRETARY TO GOVERNMENT
|
September 28, 2007 |
|
P PERUMAL Vs. A V SURESHBABU
|
April 4, 2007 |
|
P PILLAI TAMIL SANGU Vs. DIRECTOR OF SERICULTURE SALEM
|
September 3, 2007 |
|
P PONNUSWAMI Vs. DISTRICT EDUCATIONAL OFFICER TUTICORIN
|
December 3, 2007 |
|
P PRABHU Vs. STATE OF TAMIL NADU
|
December 14, 2007 |
|
P PURUSHOTAMAN Vs. PONDICHERRY PLANNING AUTHORITY
|
April 4, 2007 |
|
P R ADIKESAVAN Vs. KANNAMMALE
|
October 12, 2007 |
|
P R BINDHULEKHA Vs. M V JAYALAKSHMI
|
November 12, 2007 |
|
P R CHANDRAN Vs. RAJENDRA PAPER SORES COIMBATORE
|
July 27, 2007 |
|
P R DURAISAMY Vs. R PADMANABHAN
|
July 16, 2007 |
|
P R HEMACHANDRA BABU Vs. RANGARAJ
|
March 5, 2007 |
|
P R JAYARAMAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED KILPAUK CHENNAI
|
July 18, 2007 |
|
P R RAMAKRISHNAN Vs. GOVINDARAJAN
|
January 11, 2007 |
|
P RAAJENDRAN; A L VADIVEL Vs. DISTRICT COLLECTOR; ADDITIONAL DIRECTOR OF PANCHAYAT; BLOCK DEVELOPMENT OFFICER (VP) AND THE PRESIDENT; STATE OF TAMIL NADU
|
November 15, 2007 |
|
P RAGHAVA ALIAS ASHOK KUMAR Vs. STATE OF TAMIL NADU
|
November 5, 2007 |
|
P RAJAGURUSAMY Vs. SUB REGISTRAR SUB REGISTRAR OFFICE
|
October 9, 2007 |
|
P RAJALAKSHMI Vs. MANAGING DIRECTOR PURATCHI THALAIVAR M G R TRANSPORT CORPORATION CHENNAI
|
October 30, 2007 |
|
P RAJALAKSHMI AND PADMANABHAN Vs. MANAGING DIRECTOR, PURATCHI THALAIVAR M G R TRANSPORT CORPORATION
|
October 30, 2007 |
|
P RAJAM Vs. COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM CHEPAUK CHENNAI
|
November 1, 2007 |
|
P RAJASEKAR Vs. STATE
|
November 1, 2007 |
|
P RAJENDRAN Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYAT KANYAKUMARI DISTRICT KANYAKUMARI
|
September 27, 2007 |
|
P RAJENDRAN Vs. S AMMANIAMMAL
|
March 20, 2007 |
|
P RAJENDRAN Vs. II-556 THOLAR PRIMARY AGRICULTURAL CO-OP BANK LTD
|
September 5, 2007 |
|
P RAJESHKUMAR BAGMAR Vs. SWATHI RAJESHKUMAR BAGMAR
|
November 28, 2007 |
|
P RAJESWARI Vs. VICE CHANCELLOR TAMIL NADU DR MGR MEDICAL UNIVERSITY
|
March 20, 2007 |
|
P RAMA Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPT
|
February 1, 2007 |
|
P RAMAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION; COLLECTOR AND P ANTONY
|
October 3, 2007 |
|
P RAMASAMY Vs. REGIONAL TRANSPORT AUTHORITY
|
August 21, 2007 |
|
P RANGANAYAKI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
December 6, 2007 |
|
P RANGANAYAKI Vs. DISTRICT COLLECTOR CHENNAI
|
December 6, 2007 |
|
P RANGANAYAKI Vs. CHAIRMAN CHENNAI METROPOLITAN WATER SUPPLY
|
December 6, 2007 |
|
P RANGANAYAKI Vs. COMMISSIONER CORPORATION OF CHENNAI
|
December 6, 2007 |
|
P RATHINASABAPATHY Vs. STATE OF TAMIL NADU
|
June 19, 2007 |
|
P RATHINASAMY Vs. M CHOCKALINGAM
|
June 28, 2007 |
|
P RAVICHANDRAN Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPT
|
December 10, 2007 |
|
P S GOVINDASAMY NAIDU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 23, 2007 |
|
P S GOVINDASAMY NAIDU AND SONS CHARITIES PEELAMEDU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 23, 2007 |
|
P S KUMARESAN Vs. DIRECTOR GENERAL OF POLICE AND THE CHAIRMAN, TAMILNADU UNIFORMED SERVICE RECRUITMENT BOARD
|
February 26, 2007 |
|
P S KUMARESAN Vs. DIRECTOR GENERAL OF POLICE MYLAPORE
|
February 26, 2007 |
|
P S MATHAR Vs. COMMANDANT CISF UNIT CHENNAI PORT TRUST CHENNAI
|
March 26, 2007 |
|
P S NANDAKUMAR Vs. MAKKAL SAMUGA NALA SANGAM
|
December 4, 2007 |
|
P S PRAVEIN PAUL Vs. INSPECTOR OF POLICE MADIPAKKAM POLICE STATION
|
December 7, 2007 |
|
P S SUBRAMANIAN Vs. K L LAKSHMANAN
|
June 5, 2007 |
|
P S VASANTHAN Vs. STATE OF TAMIL NADU
|
December 10, 2007 |
|
P SAKKARAPANI Vs. DIRECTOR GENERAL OF POLICE
|
November 13, 2007 |
|
P SAKTHIVEL Vs. REVENUE DIVISIONAL OFFICER
|
October 25, 2007 |
|
P SAKTHIVEL Vs. PONNUSAMY
|
June 18, 2007 |
|
P SAKTHIVEL Vs. REVENUE DIVISIONAL OFFICER, TIRUCHIRAPALLI
|
September 25, 2007 |
|
P SAMIAPPA GOUNDER Vs. REGIONAL TRANSPORT AUTHORITY, ERODE
|
January 18, 2007 |
|
P SAMIAPPA GOUNDER Vs. REGIONAL TRANSPORT AUTHORITY
|
January 28, 2007 |
|
P SAMPOORNAM Vs. L T SOMASUNDARAM
|
December 7, 2007 |
|
P SAMPOORNAM Vs. L T SOMASUNDARAM
|
December 1, 2007 |
|
P SAMPOORNAM Vs. L T SOMASUNDARAM
|
December 20, 2007 |
|
P SAMRAJ Vs. COMMISSIONER OF POLICE
|
March 16, 2007 |
|
P SANJEEVI Vs. STATE OF TAMIL NADU
|
March 20, 2007 |
|
P SANKARA NARAYANAN Vs. STATE OF TAMIL NADU
|
July 30, 2007 |
|
P SARASWATHY Vs. DISTRICT ELEMENTARY EDUCATIONAL
|
June 5, 2007 |
|
P SAVARIMUTHU Vs. DEPUTY COMMISSIONER OF POLICE
|
September 10, 2007 |
|
P SEKAR Vs. UNION OF INDIA
|
January 23, 2007 |
|
P SELVARAJ Vs. SHARDLOW INDIA LIMITED HOSUR GARDEN
|
January 12, 2007 |
|
P SELVARAJ Vs. MANAGEMENT OF SHARDLOW INDIA LIMITED
|
January 12, 2007 |
|
P SELVARAJ Vs. P VISALAKSHI
|
June 5, 2007 |
|
P SELVARAJAN Vs. STATE
|
January 24, 2007 |
|
P SELVI Vs. STATE
|
November 12, 2007 |
|
P SENGOTTAIAN Vs. M K MANI
|
February 8, 2007 |
|
P SENTHILKUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX COIMBATORE
|
February 12, 2007 |
|
P SHANMUGA SUNDARAM Vs. M PERIASAMY
|
March 29, 2007 |
|
P SHANMUGAM Vs. P KARPAGAM
|
March 22, 2007 |
|
P SHANTHI Vs. SECRETARY TO GOVERNMENT
|
October 9, 2007 |
|
P SHUJAATH RASHEED Vs. STATE BANK OF INDIA VANIYAMBADI BRANCH
|
September 13, 2007 |
|
P SILAS VIJAYAKUMAR Vs. DIVISIONAL ACCOUNTS OFFICER SOUTHERN RAILWAY MADURAI DIVISION
|
September 6, 2007 |
|
P SIVASUBRAMANIAN Vs. N KUMAR
|
November 23, 2007 |
|
P SNEHALATHA Vs. VICTORY LEATHERS
|
August 8, 2007 |
|
P SOUNDARYA Vs. CHIEF COMMISSIONER OF INCOME TAX CHENNAI
|
July 16, 2007 |
|
P SREEJA Vs. UNION OF INDIA
|
January 24, 2007 |
|
P SUBBIAH GOUNDER Vs. SAKTHI GOPALA KRISHNAN
|
February 27, 2007 |
|
P SUBBULAKSHMI Vs. STATE OF TAMIL NADU
|
July 30, 2007 |
|
P SUBRAMANIAM Vs. STATE
|
June 9, 2007 |
|
P SUBRAMANIAM Vs. K NARAVANA BHAT
|
April 27, 2007 |
|
P SUBRAMANIAN Vs. AMBIKESWARAN JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
March 2, 2007 |
|
P SUNDARAMMAL ALIAS SUMATHI Vs. G PANDIYARAJAN
|
November 6, 2007 |
|
P SUNDARARAJAN Vs. S PALANISAMY GOUNDER
|
June 6, 2007 |
|
P SURESH Vs. COMMISSIONER COONOOR MUNICIPALITY COONOOR
|
December 7, 2007 |
|
P SUYAMBU NARAYANA DASS Vs. SPECIAL COMMISSIONER AND TRANSPORT COMMISSIONER
|
August 28, 2007 |
|
P SWAMINATHAN Vs. STATE OF TAMIL NADU
|
December 10, 2007 |
|
P T MANI Vs. G P BALASUBRAMANIAN
|
June 7, 2007 |
|
P TAMIL NEETHY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES MADURAI REGION MADURAI
|
September 14, 2007 |
|
P TAMILSELVI Vs. STATE OF TAMILNADU
|
January 11, 2007 |
|
P THANGAIYAN Vs. D CHANDRASEKARAN
|
October 26, 2007 |
|
P THANGARAJ Vs. REVENUE DIVISIONAL OFFICER
|
August 24, 2007 |
|
P UDAYAKUMAR Vs. TAMIL NADU ELECTRICITY BOARD
|
September 10, 2007 |
|
P UMAPATHY Vs. S MUTHUPANDIAN
|
March 30, 2007 |
|
P V BOSE PONDICHERRY Vs. VICE CHAIRMAN PONDICHERRY
|
March 9, 2007 |
|
P V PRASAD Vs. JAYASHREE S SHAH
|
June 14, 2007 |
|
P V S GRIDHAR Vs. STATE OF TAMIL NADU
|
March 30, 2007 |
|
P VAJRAVELU Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
|
March 29, 2007 |
|
P VALLI W/O PURUSHOTHAMAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND THE SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT
|
August 18, 2007 |
|
P VASANTHA Vs. DISTRICT COLLECTOR
|
July 18, 2007 |
|
P VASANTHI Vs. DISTRICT COLLECTOR; PERSONAL ASSISTANT TO DISTRICT COLLECTOR; BLOCK DEVELOPMENT OFFICER, WATRAP PANCHAYAT UNION
|
July 11, 2007 |
|
P VASU Vs. TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM LTD
|
October 30, 2007 |
|
P VEERAMUTHU Vs. STATE OF TAMIL NADU
|
April 13, 2007 |
|
P VELRAJ Vs. STATE OF TAMIL NADU
|
January 5, 2007 |
|
P VENKATARAMAN Vs. REGIONAL MANAGER
|
August 30, 2007 |
|
P VENKATESH Vs. CHAIRMAN TAMIL NADU HOUSING BOARD CHENNAI
|
April 10, 2007 |
|
P VIJAYA Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT
|
January 18, 2007 |
|
P VIJAYA RAGHUNATHAN Vs. GREEN COTTON GARMENTS
|
August 9, 2007 |
|
P VIJAYARAJAN Vs. DISTRICT COLLECTOR ARIYALUR ARIYALUR DISTRICT
|
December 10, 2007 |
|
P VINODH Vs. K VIVEKANANDAN
|
July 26, 2007 |
|
P. RAJENDRAN Vs. MUTHUSAMY MOOPANAR
|
June 11, 2007 |
|
P. SUBRAMANIYAN Vs. UNION OF INDIA
|
October 11, 2007 |
|
P. THANKARAJ Vs. P. RAJAN
|
August 21, 2007 |
|
P.N.S. SINDHA MADHAR Vs. S. AKKANI BEEVI
|
March 22, 2007 |
|
PA GANESHWARAN Vs. SECRETARY TO GOVERNMENT
|
September 6, 2007 |
|
PAAPA NAGARAJAN Vs. STATE OF TAMIL NADU
|
April 3, 2007 |
|
PACHA GOUNDER Vs. GOVERNMENT OF TAMIL NADU
|
November 23, 2007 |
|
PACHAMMAL Vs. GOVERNMENT OF INDIA MINISTRY OF DEFENCE
|
January 8, 2007 |
|
PACKIA RETHNAM ALIAS A P RETNA SINGH Vs. N C DHANU
|
September 21, 2007 |
|
PACKIAM ALIAS BAGGIARAJ Vs. STATE
|
October 9, 2007 |
|
PADHMA Vs. STATE ELECTION COMMISSION
|
June 26, 2007 |
|
PADI JUMA MOSQUE Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU COMMERCIAL TAXES AND HINDU RELIGIOUS ENDOWMENTS DEPARTMENT
|
February 27, 2007 |
|
PADMANABHAN Vs. NAGAJOTHI
|
September 25, 2007 |
|
PADMAVATHI Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
March 2, 2007 |
|
PADMAVATHI AMMAL Vs. N DHINAKARA RAO
|
February 7, 2007 |
|
PADMINI SIVASUBRAMANIAM Vs. STATE OF TAMIL NADU
|
July 10, 2007 |
|
PAKKIRISAMY Vs. STATE OF TAMILNADU
|
November 13, 2007 |
|
PALANI Vs. STATE
|
December 17, 2007 |
|
PALANI Vs. STATE
|
April 3, 2007 |
|
PALANI ALIAS K SUBRAMANI Vs. STATE OF TAMIL NADU
|
November 14, 2007 |
|
PALANI HILLS CONSERVATION COUNCIL Vs. UNION OF INDIA
|
July 26, 2007 |
|
PALANI K Vs. PRESIDING OFFICER LABOUR COURT
|
March 28, 2007 |
|
PALANI MURUGAN ENTERPRISES LTD Vs. STATE OF TAMIL NADU
|
August 18, 2007 |
|
PALANI-KUNNAKUDI SAMUDRAPATTI ANNADHANA MADAM Vs. S VENKATARAMANAN
|
October 11, 2007 |
|
PALANIAMMAL Vs. KUPPUSWAMY
|
April 4, 2007 |
|
PALANIAMMAL Vs. SUNDARAMBAL
|
June 4, 2007 |
|
PALANIAMMAL Vs. STATE REP BY THE SUPERINTENDENT OF POLICE AND; INSPECTOR OF POLICE
|
July 23, 2007 |
|
PALANIAMMAL Vs. COLLECTOR COIMBATORE DISTRICT
|
January 19, 2007 |
|
PALANIAMMAL, Vs. DISTRICT COLLECTOR AND THE SPECIAL TAHSILDAR (LAND ACQUISITION), ADI DRAVIDAR WELFARE
|
April 5, 2007 |
|
PALANIAPPA GOUNDER Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
July 21, 2007 |
|
PALANIAPPAN Vs. T M T NEELAMBAL
|
October 10, 2007 |
|
PALANIKUMAR Vs. STATE OF TAMIL NADU
|
July 18, 2007 |
|
PALANISAMY Vs. RAMASAMY
|
January 4, 2007 |
|
PALANISAMY Vs. KAILAPERUMAL
|
March 7, 2007 |
|
PALANISWAMY Vs. ASHRAFF UNNISSA BEGUM
|
February 5, 2007 |
|
PALANISWAMY Vs. MUTHUSWAMY GOUNDAR
|
February 5, 2007 |
|
PALANIVEL Vs. DISTRICT COLLECTOR PERAMBALUR DISTRICT
|
November 20, 2007 |
|
PALANIYAPPAN Vs. MAHALAKSHMI
|
November 5, 2007 |
|
PALTHAI Vs. C KUMAR
|
October 29, 2007 |
|
PANCHAPATHI Vs. STATE OF TAMIL NADU
|
August 8, 2007 |
|
PANCHURA ESTATE LTD Vs. TAHSILDAR PANDALUR
|
April 13, 2007 |
|
PANCHURA ESTATES LIMITED Vs. SPECIAL COMMISSIONER OF AGRICULTURAL
|
September 3, 2007 |
|
PANDI Vs. S PERIYASAMY
|
October 22, 2007 |
|
PANDI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
October 22, 2007 |
|
PANDIAMMAL Vs. STATE OF TAMILNADU
|
March 20, 2007 |
|
PANDIAN Vs. R RANI
|
March 28, 2007 |
|
PANDIAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER
|
September 26, 2007 |
|
PANDIAN TRACTORS Vs. S JEEVARATHNAKUMAR
|
April 2, 2007 |
|
PANDIARAJAN Vs. STATE OF TAMIL NADU
|
January 5, 2007 |
|
PANDIYAN ROADWAYS TRANSPORT CORPORATION LTD Vs. KANAGARAJ
|
December 4, 2007 |
|
PANDURANGA BRICK WORKS 73/3 POONAMALLEE HIGH ROAD AMINIJIKARAI Vs. GURURAGHAVENDRA FOUNDATIONS PVT LTD
|
March 5, 2007 |
|
PANDYAN GRAMA BANK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL TAMIL NADU
|
April 10, 2007 |
|
PANKAJ KUMAR NEVATIA Vs. PRADEEP KUMAR NEVATIA
|
December 18, 2007 |
|
PARADESI Vs. THAMARAI VADIVU
|
October 25, 2007 |
|
PARAMAN Vs. CHITRA DEVI
|
June 5, 2007 |
|
PARAMASIVAM Vs. STATE OF TAMIL NADU
|
April 5, 2007 |
|
PARAMASIVAM AND ELUMALAI Vs. STATE
|
April 5, 2007 |
|
PARAMESWARI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
|
October 30, 2007 |
|
PARASAKTHI Vs. CHIDAMBARA GOUNDER
|
December 3, 2007 |
|
PARASMAL PROP MEHTA STORES Vs. R MOHAN
|
January 1, 2007 |
|
PARASMAL PROP MEHTA STORES VASTRALAYA NO 137 MINT STREET CHENNAI 600079 Vs. R MOHAN
|
January 31, 2007 |
|
PARASURAMAN Vs. STATE
|
April 26, 2007 |
|
PARIDHAN EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
|
December 17, 2007 |
|
PARIMALA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
September 26, 2007 |
|
PARIMALADEVI ALIAS SHARMILADEVI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
August 28, 2007 |
|
PARK TOWN BENEFIT FUND LTD Vs. A PRAHALATHAN
|
June 27, 2007 |
|
PARLE PRODUCTS PVT LTD Vs. SURYA FOOD AND AGRO LTD
|
September 5, 2007 |
|
PARTHASARATHY Vs. COMMISSIONER OF POLICE
|
September 25, 2007 |
|
PARTHASARATHY Vs. BAKKIYALAKSHMI
|
August 3, 2007 |
|
PARTHASARATHY Vs. GOVINDA BAI
|
June 6, 2007 |
|
PARTHASARATHY Vs. VASIKARAN
|
July 6, 2007 |
|
PARTHI BALAIAH CHETTY Vs. D KRISHNA RAO
|
April 24, 2007 |
|
PARTHIBAN Vs. GIRIJA
|
December 10, 2007 |
|
PARUTHIPALLI PANCHAYAT UNION Vs. COLLECTOR COLLECTORATE OF NAMAKKAL NAMAKKAL DISTRICT
|
April 27, 2007 |
|
PARVATHAM TEXTILES Vs. CHONA FINANCIAL SERVICES PVT LTD
|
February 1, 2007 |
|
PARVATHAVARTHINI ALIAS KUPPAMMAL ALIAS RAJI Vs. HEERACHAND SURANA
|
June 12, 2007 |
|
PARVATHIAMMAL Vs. V S SHANMUGHAM
|
June 4, 2007 |
|
PARVATHY Vs. MUNIRAJ
|
June 28, 2007 |
|
PARVEEN TRAVELS P LTD Vs. TRANSPORT COMMISSIONER STATE TRANSPORT AUTHORITY CHEPAUK CHENNAI
|
September 14, 2007 |
|
PASUMPON alias PERIYAKARUPPAN Vs. STATE THROUGH INSPECTOR OF
|
July 13, 2007 |
|
PASUMPON STORES EMPLOYEES UNION Vs. DISTRICT COLLECTOR
|
November 6, 2007 |
|
PASUMPON STORES EMPLOYEES UNION Vs. SPECIAL OFFICER, THIRUPPATHUR ADRICULTURE PRODUCTION
|
November 6, 2007 |
|
PATTU ALIAS GOVINDAN Vs. STATE
|
July 9, 2007 |
|
PAVITHRA AGENCIES Vs. JAYASHREE P KHAKRI
|
April 18, 2007 |
|
PEENGAN BABU ALIAS BABU Vs. STATE OF TAMIL NADU
|
December 5, 2007 |
|
PEER MOHAMMED Vs. ABDUL RAHUMAN
|
July 10, 2007 |
|
PEETI RAMESH ALIAS RAMESH Vs. STATE OF TAMILNADU
|
November 13, 2007 |
|
PERIAMMAL Vs. PALANISAMY
|
August 17, 2007 |
|
PERIASAMY Vs. STATE
|
July 11, 2007 |
|
PERIYA KARUPPAN Vs. STATE
|
March 9, 2007 |
|
PERIYASAMY Vs. STATE
|
March 14, 2007 |
|
PERIYASAMY Vs. SECRETARY TO GOVERNMENT OF INDIA
|
November 14, 2007 |
|
PERIYASAMY Vs. STATE
|
December 20, 2007 |
|
PERUMAL ALIAS MANI Vs. STATE OF TAMIL NADU
|
August 8, 2007 |
|
PERUMAL NAIDU Vs. T V BADRINATH
|
June 6, 2007 |
|
PERUMAL PADAYACHI Vs. VASUDEVAN
|
June 20, 2007 |
|
PERUMALAMMAL Vs. R GURUVAMMAL
|
December 17, 2007 |
|
PETER J DENNIS Vs. GALAXY GRANITE P LTD
|
September 6, 2007 |
|
PETER RAMESH KUMAR Vs. EXECUTIVE DIRECTOR MARSHALLS POWER AND COMMUNICATION INDIA P LTD
|
March 28, 2007 |
|
PETHAN Vs. STATE
|
March 15, 2007 |
|
PHARMACEUTICAL MANUFACTURERS ASSOCIATION OF TAMIL NADU Vs. UNION OF INDIA
|
November 19, 2007 |
|
PHARMACEUTICAL MANUFACTURERS ASSOCIATION OF TAMIL NADU Vs. UNION OF INDIA
|
December 12, 2007 |
|
PHILIP ANTONY Vs. RAICHAL JAYAMANI
|
July 4, 2007 |
|
PHILIP MANOVAN JEBARAJ Vs. STATE
|
April 5, 2007 |
|
PICHAI ASARI DIED Vs. MARIAPPAN PETHIRIAR
|
May 16, 2007 |
|
PICHAMMAL WIFE OF CHINNAIYAN Vs. ANNAMALAI
|
November 20, 2007 |
|
PICHUKUTTY Vs. INSPECTOR OF POLICE
|
December 10, 2007 |
|
PIONEER AGRO INDUSTRY Vs. COMMERCIAL TAX OFFICER AVINASHI
|
August 1, 2007 |
|
PITCHAIAMMAL Vs. KUNJAMMAL
|
November 6, 2007 |
|
PITCHAIAMMAL Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
|
January 23, 2007 |
|
PITCHAIYAH DEVAR Vs. STATE OF TAMIL NADU
|
November 20, 2007 |
|
PONDICHERRY Vs. STATE
|
April 21, 2007 |
|
PONDICHERRY CO OPERATIVE SUGAR MILLS TECHNICAL Vs. GOVERNMENT OF PONDICHERRY
|
October 26, 2007 |
|
PONDICHERRY GENERATORS MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
|
July 31, 2007 |
|
PONMANI JESAI Vs. VALLIAMMAI
|
February 16, 2007 |
|
PONNAIAH KONAR Vs. STATE
|
September 21, 2007 |
|
PONNAMBALAM Vs. COLLECTOR THIRUVANNAMALAI
|
November 23, 2007 |
|
PONNAMBALAM Vs. RANGE-TALUK CHINNAMANUR FOREST
|
June 8, 2007 |
|
PONNAPPAN Vs. GOPAL PILLAI
|
April 21, 2007 |
|
PONNI GOUNDER Vs. SUPERINTENDING ENGINEER T N E B TATABAD COIMBATORE
|
September 27, 2007 |
|
PONNU @ PERIA PACHHAI PERUMAL; GANPATHI; CHITRAVELU AND MUTHULAKSHMI Vs. STATE
|
February 20, 2007 |
|
PONNUCHAMY; CHANDRASEKARAN; KESAVAN; DHANABAL Vs. N SINGARAVELU
|
July 16, 2007 |
|
PONNUSAMY Vs. DEPUTY COMMISSIONER
|
October 30, 2007 |
|
PONNUSAMY Vs. RUKMANIAMMAL
|
July 16, 2007 |
|
PONNUSAMY Vs. CHIEF SECRETARY TO GOVERNMENT
|
October 30, 2007 |
|
PONNUSAMY ALIAS PONNAN Vs. STATE
|
July 12, 2007 |
|
PONNUSAMY CHETTIAR Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE AND LAND ACQUISITION TIRUPATHU
|
December 12, 2007 |
|
PONNUSAMY GOUNDER Vs. THOTTI ALIAS MUTHU GOUNDER
|
November 28, 2007 |
|
PONNUSAMY SELVAMANI Vs. STATE
|
September 28, 2007 |
|
POONGAVANAM Vs. STATE OF TAMIL NADU
|
August 22, 2007 |
|
POONGAVANAM Vs. COMMISSIONER OF POLICE
|
August 22, 2007 |
|
POONGAVANAM AMMAL Vs. KARUPPAYI AMMAL
|
October 30, 2007 |
|
POONGODI Vs. SECRETARY TO GOVERNMENT HOME
|
November 13, 2007 |
|
POONGODI Vs. STATE
|
June 22, 2007 |
|
POORNACHANDRIKA Vs. STATE OF TAMIL NADU
|
April 19, 2007 |
|
POWER CENTRE PVT LTD Vs. S PRABHAKAR
|
March 30, 2007 |
|
PRABHAKAR PAHARIA Vs. KOKILA S SHAH
|
March 5, 2007 |
|
PRABHAKARAN Vs. PARISH PRIEST
|
February 9, 2007 |
|
PRABHAKARAN Vs. STATE OF TAMIL NADU
|
February 6, 2007 |
|
PRABHAKARAN Vs. ARSHLEEN ANEJA
|
June 29, 2007 |
|
PRABHAKARAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
November 12, 2007 |
|
PRABHAKARAN Vs. STATE
|
November 12, 2007 |
|
PRABHAKARAN Vs. STATE OF TAMIL NADU
|
August 8, 2007 |
|
PRABHALACHANDRA RAJ Vs. PADMANABHAN
|
March 5, 2007 |
|
PRABHAVATHI Vs. STATE
|
July 16, 2007 |
|
PRABU Vs. STATE OF TAMILNADU
|
November 13, 2007 |
|
PRADEEP Vs. STATE OF TAMIL NADU
|
August 31, 2007 |
|
PRAKASH FOODS AND FEED MILLS (PRIVATE) LIMITED Vs. COMMERCIAL TAX OFFICER
|
August 6, 2007 |
|
PRASHANTH TEXTILES LIMITED Vs. EXECUTIVE OFFICER VEERAKERALAM TOWN PANCHAYAT
|
February 5, 2007 |
|
PRATHAM AUTOMOBILES Vs. DEPUTY COMMERCIAL TAX OFFICER KANCHEEPURAM NORTH TAX ASSESSMENT CIRCLE KANCHEEPURAM
|
October 24, 2007 |
|
PRAVEEN KUMAR Vs. STATE
|
July 9, 2007 |
|
PREMA Vs. STATE OF TAMILNADU REP BY THE SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE, DISTRICT CRIME BRANCH
|
July 23, 2007 |
|
PREMIER CARRIERS A PROPRIETARY CONCERN Vs. PREMIER SERVICE STATION A REGISTERED PARTNERSHIP FIRM
|
June 5, 2007 |
|
PREMIER GRIHALAKSHMI FLAT OWNERS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
|
January 9, 2007 |
|
PREMIER PLASS PACK LIMITED Vs. CENTRAL BANK OF INDIA
|
December 18, 2007 |
|
PREMMIER MILK DAIRY Vs. DEPUTY COMMERCIAL TAX OFFICER
|
August 30, 2007 |
|
PRESIDENT MECCA MASJID ENDOWMENTS 822 ANNA SALAI CHENNAI 2 Vs. TAMIL NADU WAKF BOARD
|
February 19, 2007 |
|
PRESIDENT, MECCA MASJID ENDOWMENTS AND THE SECRETARY, MECCA MASJID ENDOWMENTS Vs. TAMIL NADU WAKF BOARD AND ORS
|
February 19, 2007 |
|
PRIME TECHNOLOGIES DIVISION OF HINDUSTAN FERRO AND INDUSTRIES LTD Vs. N VASUDEVAN, I A S , CHAIRMAN INDUSTRY FACILITATION COUNCIL AND HAMSA WATCH GLASS PVT LTD
|
March 5, 2007 |
|
PRINCE MARKETING Vs. COMMERCIAL TAX OFFICER
|
July 24, 2007 |
|
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. GUPTA EXPORTS
|
October 25, 2007 |
|
PRO MUSICALS Vs. JOINT COMMISSIONER OF CUSTOMS PREVENTIVE
|
December 5, 2007 |
|
PROCESS COLOR Vs. HOLOSTIC INDIA PRIVATE LIMITED
|
May 2, 2007 |
|
PROCESS COLOR Vs. SECRETARY FOR HOME GOVERNMENT OF TAMIL NADU
|
May 2, 2007 |
|
PROCON SYSTEMS PVT LTD Vs. INCOME TAX OFFICER COMPANY WARD V 1 CHENNAI
|
June 5, 2007 |
|
PROF DR S ANANDALAKSHMY Vs. GOVERNMENT OF INDIA
|
June 25, 2007 |
|
PROF I ELANGOVAN Vs. STATE OF TAMIL NADU
|
April 13, 2007 |
|
PROF I ELANGOVAN Vs. GOVT OF TAMIL NADU
|
November 19, 2007 |
|
PUBLIC OF NADU STREET KALLATHUR UDAYARPALAYAM TALUK Vs. PUBLIC OF SUBRAMANIA KOVIL STREET KALLATHUR UDAYARPALAYAM TALUK
|
July 13, 2007 |
|
PUCKRAJ JAIN Vs. KRISHNAMOORTHY
|
July 10, 2007 |
|
PUDHUVAKUDI PRIMARY AGRICULTURAL CO-OPEARATIVE BANK REP BY ITS SPECIAL OFFICER Vs. ASSISTANT COMMISSIONER OF LABOUR AND JAINULLADHEEN
|
March 23, 2007 |
|
PUDUKOTTAI CENTRAL CO-OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER LABOUR COURT TIRUCHIRAPALLI
|
November 23, 2007 |
|
PUDUKOTTAI CENTRAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER
|
November 23, 2007 |
|
PUGAL SAMSON Vs. PRINCIPAL NESAMONY MEMORIAL CHRISTIAN
|
December 4, 2007 |
|
PUKKRAJ Vs. STATE OF TAMIL NADU
|
January 25, 2007 |
|
PUNITHAVALLI Vs. SAIVA BHANU KASHTRIYA GIRLS HIGHER
|
June 28, 2007 |
|
PUNJAB AND SIND BANK INTERNATIONAL BANKING DIVISION Vs. WACZECH LEATHER INDUSTRY
|
March 5, 2007 |
|
PUNJAB NATIONAL BANK Vs. R LATHA
|
January 8, 2007 |
|
PUNNIAKOTI Vs. STATE OF TAMIL NADU
|
August 9, 2007 |
|
PUSHPA Vs. RAVI
|
March 8, 2007 |
|
PUSHPA BALA JAGAM Vs. K ANANDA KUMAR; K SUBBALAKSHMI; K H RAO
|
April 9, 2007 |
|
PUSHPANJALI SILK PRIVATE LTD Vs. COMMISSIONER OF CUSTOMS SEAPORT-IMPORTS
|
February 27, 2007 |
|
PUSHPARAJ Vs. INSPECTOR OF POLICE ARAVAKURICHI POLICE STATION KARUR DISTRICT
|
April 18, 2007 |
|
PUSPARAJ Vs. STATE OF TAMIL NADU
|
July 4, 2007 |
|
PYRAMID FILMS INTERNATIONAL 7 WEST ROAD WEST CIT NAGAR CHENNAI 35 Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 17, 2007 |
|
Q 1243 PUDHUVAKUDI PRIMARY AGRICULTURAL CO OPERATIVE BANK Vs. ASSISTANT COMMISSIONER OF LABOUR MADURAI
|
March 23, 2007 |
|
R ALBERT Vs. STATE OF TAMIL NADU
|
February 13, 2007 |
|
R ANAND Vs. P INDU
|
November 26, 2007 |
|
R ANAND KUMAR Vs. C MANJULA
|
November 15, 2007 |
|
R ANBU Vs. C GANGADARAN
|
August 31, 2007 |
|
R ANNALAKSHMI Vs. SUPERINTENDENT OF POLICE; SUB INSPECTOR OF POLICE
|
July 21, 2007 |
|
R ANUSUYA Vs. STATE OF TAMIL NADU
|
June 13, 2007 |
|
R ARUMUGAM Vs. GOVERNMENT OF TAMILNADU
|
January 23, 2007 |
|
R ASAN BANU Vs. COMMISSIONER CORPORATION OF MADURAI
|
July 31, 2007 |
|
R BABU ALIAS PERIYAPOOCHI Vs. STATE OF TAMIL NADU
|
November 14, 2007 |
|
R BALASUBRAMANIAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
|
October 11, 2007 |
|
R BALRAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIV I LTD
|
March 16, 2007 |
|
R BHASKAR Vs. PRESIDING OFFICER IST ADDITONAL LABOUR COURT
|
August 23, 2007 |
|
R BHASKARAN Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD
|
November 22, 2007 |
|
R BHAVANI Vs. M KARUNAKARANPANDIAN AND M KRISHNAMOORTHY, COMMISSIONER CUM BLOCK DEVELOPMENT OFFICER, ST THOMAS MOUNT PANCHAYAT UNION
|
October 23, 2007 |
|
R CHAGANLAL Vs. NATIONAL INSURANCE CO LTD
|
August 10, 2007 |
|
R CHANDRAEKARAN Vs. S SRIDHAR
|
June 7, 2007 |
|
R CHANDRAMOHAN Vs. CHENRAYAN
|
August 10, 2007 |
|
R CHANDRAMOHAN MUNICIPALITY COUNCILLOR Vs. STATE ELECTION COMMISSIONER TAMIL NADU STATE ELECTION COMMISSIONER VADAPALANI
|
April 25, 2007 |
|
R CHANDRAMOULEESWARAN Vs. P VASUDEVAN
|
February 6, 2007 |
|
R CHANDRASEKARAN Vs. INDIAN BANK
|
September 7, 2007 |
|
R DEVARAJ Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
|
December 6, 2007 |
|
R DHANALAKSHIMI Vs. SENTHILKUMARI
|
July 10, 2007 |
|
R DHANARAJ Vs. TAHSILDAR JAYANKONDAM PERAMBALUR DISTRICT
|
September 19, 2007 |
|
R DHARMAKRISHNAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS CHENNAI
|
December 17, 2007 |
|
R DHARMALINGAM Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
December 10, 2007 |
|
R DURAIRAJ Vs. ROHINI
|
August 18, 2007 |
|
R DURAISAMY Vs. COMMISSIONER EDAPPADI MUNICIPALITY SALEM DISTRICT
|
November 19, 2007 |
|
R EGAMBARAM Vs. CHAIRMAN CHENNAI PORT TRUST
|
February 12, 2007 |
|
R ELANCHIZHIAN Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, PROHIBITION AND EXCISE
|
December 6, 2007 |
|
R ELANGOVAN Vs. COMMISSIONER ERODE MUNICIPALITY ERODE
|
November 22, 2007 |
|
R ESWARI Vs. STATE OF TAMIL NADU
|
October 6, 2007 |
|
R FRANCIS Vs. GOVERNMENT OF TAMILNADU
|
October 12, 2007 |
|
R G ANUSUYA Vs. S VIGNESHWARAN
|
October 25, 2007 |
|
R G GIRIDHARAN Vs. MADURAI ARUMUGAM CHETTIAR ANNADANA TRUST
|
October 25, 2007 |
|
R GIRI Vs. REGIONAL TRANSPORT OFFICER CUDDALORE
|
September 4, 2007 |
|
R HENRY Vs. MANAGING DIRECTOR TAMIL NADU WATER AND SEWERAGE BOARD
|
December 5, 2007 |
|
R JAFFARULLAH Vs. SIVA ALIAS PRADEEP KUMAR
|
August 1, 2007 |
|
R JAYABOOPATHY Vs. COMMISSIONER AMBATTUR MUNICIPALITY
|
January 3, 2007 |
|
R JAYALAKSHMI Vs. STATE OF TAMIL NADU
|
June 22, 2007 |
|
R JAYANTHI Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI
|
September 11, 2007 |
|
R JAYARAMAN Vs. MADURAI KAMARAJ UNIVERSITY
|
November 15, 2007 |
|
R JOSEPH JAYAKUMAR Vs. L KRISHNAVENI
|
October 23, 2007 |
|
R JYACHANDRA Vs. DISTRICT COLLECTOR AND THE LICENSING AUTHORITY
|
December 3, 2007 |
|
R K MANIAN Vs. GENERAL MANAGER THE MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION RAMAKRISHNA ROAD SALEM
|
September 21, 2007 |
|
R K SARAVANA KUMAR Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
|
December 12, 2007 |
|
R K TEXTILES INDIA Vs. ASST COMMISSIONER OF INCOME TAX
|
December 12, 2007 |
|
R K YADAV Vs. STATE
|
June 20, 2007 |
|
R KALI Vs. CORPORATION OF MADRAS
|
March 2, 2007 |
|
R KALIYAMOORTHY Vs. SPECIAL OFFICER 11-557 SATHAPADI PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD
|
September 10, 2007 |
|
R KALYANASUNDARAM Vs. STATE OF TAMIL NADU
|
January 29, 2007 |
|
R KAMRAJ Vs. STATE
|
December 11, 2007 |
|
R KANDASAMY Vs. MARAMMAL
|
June 4, 2007 |
|
R KANNAN Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT FORT ST GEORGE Ï¿½ 9
|
January 29, 2007 |
|
R KANNAN Vs. TAMIL NADU ELECTRICITY BOARD
|
November 28, 2007 |
|
R KANNAPPAN AND K CHANDRASEKARAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
|
December 13, 2007 |
|
R KANTHIMATHI Vs. BANK OF INDIA DHARMAPURI BRANCH
|
April 27, 2007 |
|
R KAPANIPATHI RAO Vs. SPECIAL COMMISSIONER
|
April 9, 2007 |
|
R KARUPPAIAH Vs. SUPERINTENDENT OF POLICE THANJAVUR &
|
July 23, 2007 |
|
R KHURSHEED AHMED Vs. CHIEF ENGINEER AGRICULTURE ENGINEERING DEPT
|
February 8, 2007 |
|
R KRISHNAMOORTHY Vs. COMMISSIONER THIRUTHURAIPOONDI MUNICIPALITY
|
January 29, 2007 |
|
R KRISHNAMOORTHY Vs. COMMISSIONER THIRUTHURAIPOONDI MUNICIPALITY
|
January 1, 2007 |
|
R KRISHNAMURTHY Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT
|
November 16, 2007 |
|
R KRISHNAMURTHY Vs. SUN TV NETWORK LIMITED
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November 19, 2007 |
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R KRISHNASAMY Vs. GOVERNMENT OF TAMIL NADU
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April 2, 2007 |
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R KUMAR Vs. G RAJAGOPAL
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November 23, 2007 |
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R KUMARAVADIVEL Vs. LAKSHMI
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March 30, 2007 |
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R KUPPUSAMY Vs. STATE
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February 26, 2007 |
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R LAKSHMI Vs. STATE OF TAMIL NADU
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February 7, 2007 |
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R M ARUNACHALAM Vs. V PARTHASARATHY
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August 31, 2007 |
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R M BEDI Vs. VIJAYESWARI TEXTILES LTD
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January 29, 2007 |
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R M JAYARAMACHANDRAN VICE PRESIDENT CHENNAI Vs. CHENNAI MUNICIPAL CORPORATION
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August 29, 2007 |
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R M LAKSHMANAN Vs. KRISHNA CHIT FUNDS SATTUR PVT LIMITED
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April 9, 2007 |
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R M SEENAN Vs. VELLORE DISTRICT COMMITTEE OF COMMON CADRE FOR SECRETARIES OF P A C
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November 28, 2007 |
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R M THIAGARAJAN Vs. STATE OF DELHI
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March 28, 2007 |
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R M THIRUMANI Vs. SUB REGISTRAR, REGISTRATION DEPARTMENT
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December 5, 2007 |
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R M THIRUMANI Vs. CHENNAI METROPOLITAN DEV AUTHORITY
|
December 5, 2007 |
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R MAHADEVAN MYLAPORE CHENNAI Vs. T L GURUVAYURAPPAN MYLAPORE CHENNAI
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March 6, 2007 |
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R MALLIKA Vs. R RAJAGOPAL
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October 25, 2007 |
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R MANAVALAN Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
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April 11, 2007 |
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R MANI Vs. S KASIVISWANATHAN
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July 10, 2007 |
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R MANICKAM Vs. STATE OF TAMIL NADU
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August 21, 2007 |
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R MANJULA Vs. A RAVI KUMAR
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November 6, 2007 |
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R MANONMANI Vs. DIVISIONAL DEVELOPMENT OFFICER
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October 11, 2007 |
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R MARICHAMY Vs. B V PURUSHOTHAMAN
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March 16, 2007 |
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R MAYEE ALIAS MAYAKRISHNAN Vs. STATE
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October 1, 2007 |
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R MEENAKSHI Vs. AUTHORISED OFFICER LAND REFORMS THIRUCHIRAPPALLI
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November 14, 2007 |
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R MEENAKSHI SUNDARAM Vs. T V MYLSAMY
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June 28, 2007 |
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R MUNIASAMY Vs. DISTRICT COLLECTOR Virudhunagar District
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March 23, 2007 |
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R MURALI Vs. STATE OF TAMILNADU
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June 21, 2007 |
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R MURALI Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
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March 22, 2007 |
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R MURALIDARAN Vs. DISTRICT REGISTRAR SOUTH MADRAS
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December 20, 2007 |
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R MUTHUKOORI Vs. DISTRICT COLLECTOR
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December 4, 2007 |
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R MUTHUKOORI Vs. M NAGARAJAN
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December 12, 2007 |
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R MUTHUKRISHNAN Vs. STATE
|
October 6, 2007 |
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R MUTHUKRISHNAN Vs. INDIAN OVERSEAS BANK
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August 2, 2007 |
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R MUTHUKRISHNAN Vs. SECRETARY TO HOME DEPARTMENT GOVERNMENT OF TAMIL NADU SECRETARIAT
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August 31, 2007 |
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R MUTHUSAMY Vs. J MANI
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January 31, 2007 |
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R N BERA Vs. COMMANDANT
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January 29, 2007 |
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R N POLY SACKS PVT LTD Vs. STATE OF TAMIL NADU
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August 18, 2007 |
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R NACHIMUTHU Vs. ARULMIGHU DHANDAYUTHAPANI SWAMIGAL THIRUKOIL
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January 5, 2007 |
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R NAGALINGAM Vs. SULOCHANA BAI
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April 16, 2007 |
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R NAGAMANI Vs. GOVERNMENT OF TAMIL NADU
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April 11, 2007 |
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R NATARAJAN Vs. GOVERNMENT OF TAMILNADU
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September 18, 2007 |
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R NAVEEN BABU Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY VELLORE
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September 7, 2007 |
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R OMPRAKASH CHORALIYA Vs. DEPUTY INSPECTOR GENERAL OF
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September 20, 2007 |
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R P JAYAKUMAR Vs. R JAYANTHI
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February 21, 2007 |
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R PALANI KUMARASWAMY Vs. A RAMACHANDRA SHASTRI; USHA RAJAMANICKAM
|
April 11, 2007 |
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R PANDIAN Vs. APPELLATE AUTHORITY UNDER THE TAMIL NADU SHOPS
|
June 13, 2007 |
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R PANDIYAN Vs. NATIONAL INSURANCE COMPANY LIMITED
|
October 24, 2007 |
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R PANDIYAN Vs. MARUTHAMUTHU
|
October 24, 2007 |
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R PARTHASARATHY Vs. STATE OF TAMIL NADU
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December 20, 2007 |
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R PASUVAMANI Vs. COMMERCIAL TAX OFFICER (FAC) AND THE PRINCIPAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
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June 20, 2007 |
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R PECHIAMMAL Vs. REVENUE DIVISIONAL OFFICER
|
April 11, 2007 |
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R PERIYASAMY Vs. T BHAGYAM
|
July 10, 2007 |
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R PERUMAL Vs. JOINT REGISTRAR OF CO OP SOCIETIES COLLECTORATE
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August 6, 2007 |
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R PERUMAYEE AMMAL Vs. DISTRICT COLLECTOR
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March 20, 2007 |
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R PITCHAI KANI Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
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April 11, 2007 |
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R PONNATHAL Vs. P LINGIYAR
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November 3, 2007 |
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R POOVARAGASAMY Vs. STATE
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July 24, 2007 |
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R PRABAKARAN Vs. REGIONAL TRANSPORT AUTHORITY DISTRICT COLLECTOR
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October 3, 2007 |
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R PRABAKARAN Vs. M MOORTHY, S/O MUTHUKRISHNA NAIDU NO 1, SIVASAKTHI NAGAR
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October 3, 2007 |
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R PRABHAKARAN Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES
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September 6, 2007 |
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R PREMAKUMARI Vs. STATE OF TAMILNADU
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February 20, 2007 |
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R PRUMAL REDDIYAR Vs. R SAKTHIVEL
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November 13, 2007 |
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R PUSHPARAJ Vs. ICICI BANK LTD
|
May 9, 2007 |
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R RAJA SEKAR Vs. INSPECTOR OF POLICE NERKUPPAI POLICE
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July 26, 2007 |
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R RAJALAKSHMI Vs. T V PALANISAMY
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July 26, 2007 |
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R RAJAMANI Vs. GOVERNMENT OF TAMIL NADU
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April 27, 2007 |
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R RAJAMANI Vs. PRESIDING OFFICER II ADITIONAL LABOUR COURT CHENNAI
|
February 20, 2007 |
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R RAJANGAM Vs. COMMISSIONER OF PROHIBITION AND EXCISE CHEPAUK
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December 6, 2007 |
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R RAJASEKAR Vs. SECRETARY TAMILNADU PUBLIC SERVICES COMMISSION
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April 27, 2007 |
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R RAJENDRAN Vs. V S S METAL CONTAINERS
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July 31, 2007 |
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R RAJESWARI Vs. COMMISSIONER CORPORATION OF CHENNAI
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March 13, 2007 |
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R RAJVEER ALIAS VEER Vs. SECRETARY HOME PROHIBITION AND EXCISE DEPARTMENT
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November 20, 2007 |
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R RAMAKRISHNAN Vs. STATE OF TAMIL NADU
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February 16, 2007 |
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R RAMALINGAM Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT FORT ST GEORGE CHENNAI 9
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June 14, 2007 |
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R RAMAMOORTHY Vs. INSPECTOR OF POLICE CRIME BRANCH ERODE
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December 5, 2007 |
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R RAMAMURTHI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
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September 11, 2007 |
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R RAMANATHAN Vs. SECRETARY TO THE GOVERNMENT HIGHER EDUCATION DEPARTMENT FORT ST GEORGE CHENNAI 600 009
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February 21, 2007 |
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R RAMASAMY Vs. DISTRICT COLLECTOR COIMBATORE
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November 23, 2007 |
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R RAMAVELY NADAR Vs. PROHIBITION AND EXCISE DEPARTMENT
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December 19, 2007 |
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R RANGANATHAN Vs. SUPERINTENDENT OF POLICE
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December 7, 2007 |
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R RASAPPA GOUNDER Vs. DISTRICT COLLECTOR DINDIGUL
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October 12, 2007 |
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R RATHAKRISHNAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
October 11, 2007 |
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R RATHNASABHAPATHY CHETTIAR AND ORS Vs. P LAKSHMINARAYANA BHATT; CORPORATION OF MADRAS, EXECUTIVE OFFICER OF ARULMIGHU GANGADHARESWARAR KOIL DEVASTHANAM
|
July 25, 2007 |
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R RAVI Vs. CHENNAI METROPOLITAN DEV AUTHORITY
|
December 5, 2007 |
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R RAVI Vs. STATE
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July 19, 2007 |
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R RAVI Vs. I PANDIYARAJAN
|
April 12, 2007 |
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R RAVICHANDRAN Vs. GAYATHIRI
|
November 27, 2007 |
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R RAVIKRISHNAN Vs. BHARAT PETROLEUM CORPORATION
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July 2, 2007 |
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R RUKMANI AMMAL Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
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July 30, 2007 |
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R S NAGACHANDRAN Vs. TAHSILDAR RASIPURAM
|
November 26, 2007 |
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R S NAGARAJAN Vs. M SELVAJOTHI
|
September 12, 2007 |
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R SAMPATH Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
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December 3, 2007 |
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R SANTHANAM Vs. MADURA COATS LTD
|
January 5, 2007 |
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R SARAVANA KUMAR Vs. DEAN THE AGRICULTURAL COLLEGE AND RESEARCH INSTITUTE
|
October 6, 2007 |
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R SARAVANAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
September 4, 2007 |
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R SARAVANAN Vs. STATE
|
August 24, 2007 |
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R SARAVANAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
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November 29, 2007 |
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R SEBASTHI NADAR Vs. A SOOSAI APPAN
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April 26, 2007 |
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R SEENIAMMAL Vs. MANAGER AND CORRESPONDENT RUKKUMANI HIGH SCHOOL
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September 7, 2007 |
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R SEKARAN Vs. COLLECTOR OF DINDIGUL ANNA DISTRICT
|
February 3, 2007 |
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R SELVARAJ Vs. SPECIAL DISTRICT REVENUE OFFICER AND COMPETENT AUTHORITY KANCHIPURAM
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April 9, 2007 |
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R SENTHIL KUMAR Vs. P PALANISWAMY
|
July 4, 2007 |
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R SHAJAHAN RAHIMAN KHAN Vs. SARASWATHI PETROL BUNK
|
January 2, 2007 |
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R SHANMUGAM Vs. STATE
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March 28, 2007 |
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R SHANTHI Vs. ASOKAN RAJADESINGU
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January 9, 2007 |
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R SHENRAJ Vs. DIVISIONAL ENGINEER CORPORATION OF CHENNAI
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April 3, 2007 |
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R SHENRAJ Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
April 3, 2007 |
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R SIVA SUBRAMANIAN Vs. STATE
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September 21, 2007 |
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R SIVADHANU PILLAI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT
|
October 22, 2007 |
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R SIVADHANU PILLAI Vs. DEPUTY COMMISSIONER EXECUTIVE OFFICER
|
October 22, 2007 |
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R SIVAKUMARI Vs. RAMANATHAPURAM MAVATTA PAYIRCHIPETRA EDAINILAI ASIRIYARGAL SANGAM
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October 11, 2007 |
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R SOWRIRAJAN Vs. T KALA
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March 27, 2007 |
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R SREEDHER Vs. REGISTERING OFFICER DISTRICT REGISTRAR
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November 14, 2007 |
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R SRIDHER Vs. T K RAJENDRA SHA
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November 7, 2007 |
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R SRINIVASAN ALIAS RAMASAMY Vs. STATE
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February 3, 2007 |
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R SRIRAM ALIAS RAJIVAKSHAN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
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January 4, 2007 |
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R SRIRAMULU Vs. TAMIL NADU ELECTRICITY BOARD
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November 2, 2007 |
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R SUBBIAH Vs. AIRPORTS AUTHORITY OF INDIA
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November 12, 2007 |
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R SUBBIAH Vs. STATE
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July 4, 2007 |
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R SUBBU Vs. B S KOLANDAISAMY
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April 26, 2007 |
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R SUBRAMANI Vs. R S NAGACHANDRAN
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November 26, 2007 |
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R SUBRAMANI Vs. DISTRICT COLLECTOR
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November 26, 2007 |
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R SUBRAMANIAN Vs. TAMILNADU STATE TRANSPORT CORPORATION
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April 12, 2007 |
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R SUBRAMANIAN Vs. INSPECTOR GENERAL OF REGISTRATION; DISTRICT REGISTRAR; SUB-REGISTRAR AND; JOINT COMMISSIONER, HR AND CE
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December 14, 2007 |
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R SUBRAMANIAN Vs. ARULMIGHU DHANDAYUTHAPANI SWAMY
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March 5, 2007 |
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R SUGANTHI Vs. SECRETARY TO GOVERNMENTPROHIBITION AND EXCISE DEPARTMENT
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November 30, 2007 |
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R SUGANTHI Vs. COMMISSIONER OF POLICE DETAINING AUTHORITY
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October 30, 2007 |
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R SUGUMARAN Vs. S PADMANABHAN
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January 23, 2007 |
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R SUKUMARAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
July 17, 2007 |
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R SULEKHA PRIYADARSINY Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
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July 11, 2007 |
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R SUNDARAMURTHY Vs. STATE OF TAMIL NADU
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August 21, 2007 |
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R SUNSON GODFREY GABRIEL Vs. DIRECTORATE OF SCHOOL EDUCATION
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November 12, 2007 |
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R SWAMINATHAN Vs. STATE OF TAMIL NADU
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December 3, 2007 |
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R T M L M S HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU
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March 12, 2007 |
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R TAMILSELVAM Vs. P THANGASWAMY
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July 31, 2007 |
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R TEXTILES Vs. DEPUTY COMMERCIAL TAX OFFICER
|
July 31, 2007 |
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R THANGASWARNAM Vs. SUPERINTENDENT OF POLICE KANYAKUMARI DISTRICT
|
February 6, 2007 |
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R THAVAMANI Vs. STATE OF TAMILNADU
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December 4, 2007 |
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R THIRUGNANASAMBANTHAM Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 11, 2007 |
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R THIRUNAVUKKARASU Vs. LABOUR COURT
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October 1, 2007 |
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R UMA Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPT
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August 14, 2007 |
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R UMA KRUPA Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
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November 21, 2007 |
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R USHA Vs. STATE OF TAMIL NADU
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October 9, 2007 |
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R V E VENKATACHALAM Vs. JEEL DEVANESAN
|
June 5, 2007 |
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R V R NALLASIVAM Vs. N KUPPAMMAL
|
June 8, 2007 |
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R VASUDEVAN Vs. COMMISSIONER CORPORATION OF CHENNAI
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March 12, 2007 |
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R VASUDEVAN Vs. STATE OF TAMILNADU
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September 18, 2007 |
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R VEERAMANI Vs. K NATARAJAN
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July 27, 2007 |
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R VEERARAGAVAN Vs. STATE OF TAMIL NADU
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March 9, 2007 |
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R VEERASAMY ALIAS SENTHIL KUMAR Vs. STATE OF TAMIL NADU
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August 1, 2007 |
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R VELAYUTHAM Vs. REGISTRAR OF CO-OP SOCIETIES
|
September 5, 2007 |
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R VELLAISAMY Vs. ASST ENGINEER PWD
|
November 14, 2007 |
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R VELLINGIRI Vs. R KANNAIAN
|
September 5, 2007 |
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R VENKATACHALAPATHY Vs. SENIOR MANAGER INDIAN OVERSEAS BANK
|
October 26, 2007 |
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R VENKATESAN Vs. STATE OF TAMIL NADU
|
October 12, 2007 |
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R VENUGOPAL; K BALAKRISHNAN Vs. A MANIMARAN AND ORS
|
August 18, 2007 |
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R VIJAYAKUMAR Vs. K RAMU
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October 22, 2007 |
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R VIJAYAKUMAR Vs. BAR COUNCIL OF TAMIL NADU
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October 22, 2007 |
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R VIJAYALAKSHMI Vs. M CHANDRASEKARAN
|
June 20, 2007 |
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R VIJAYAN Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE
|
October 1, 2007 |
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R VISVESWARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE SOUTHERN ZONE - 600006
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March 23, 2007 |
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R. GANDHI Vs. STATE OF TAMIL NADU
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July 10, 2007 |
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R. PANDIA PRABHAKAR Vs. P. DURAICHAMY
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September 3, 2007 |
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R. RAJENDRAN Vs. KUZHITHALAI MUNICIPALITY, KARUR DISTRICT
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April 19, 2007 |
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R. SOMU @ SOMASUNDARAM Vs. S. RAJASEKARAN
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July 31, 2007 |
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R. SUNITHA Vs. A. MUKUNDAN
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January 31, 2007 |
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R. TEXTILES Vs. DEPUTY COMMERCIAL TAX OFFICER
|
July 31, 2007 |
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R.P. MOTORS Vs. DEPUTY COMMERCIAL TAX OFFICER
|
August 13, 2007 |
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RAASI TRANSPORT CORPORATION Vs. U R KURLEKAR
|
December 3, 2007 |
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RAASI TRANSPORT CORPORATION Vs. CENTRAL WAREHOUSING CORPORATION
|
December 3, 2007 |
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RABINDER BOAZ Vs. COMMISSIONER CORPORATION OF CHENNAI
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February 28, 2007 |
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RABINDHARANATH TAGORE TEACHER TRAINING INSTITUTE FOR GIRLS Vs. STATE OF TAMIL NADU
|
December 18, 2007 |
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RACHAYEE AMMAL Vs. KALIANNAN
|
June 4, 2007 |
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RADHA Vs. COMMISSIONER PANCHAYAT UNION ARANI
|
February 26, 2007 |
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RADHA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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October 8, 2007 |
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RADHA Vs. SECRETARY TO GOVT PROHIBITION AND EXCISE DEPARTMENT
|
August 8, 2007 |
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RADHA KRISHNAN Vs. MRS PADMAKUMARI
|
March 29, 2007 |
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RADHA PANDIAN Vs. COMMISSIONER CORPORATION OF CHENNAI
|
April 11, 2007 |
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RADHA VENKATARAMAN Vs. FUTURA POLYSTERS LTD
|
March 7, 2007 |
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RADHAKRISHNAN Vs. DURAINATHAN PALANISAMY
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February 26, 2007 |
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RADHIKA PURSHOTHAMAN Vs. KALA MANIVANNAN
|
November 26, 2007 |
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RAGAS DENTAL COLLEGE AND HOSPITAL Vs. GOVERNMENT OF INDIA
|
September 21, 2007 |
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RAGHAMATHRANI Vs. STATE OF TAMILNADU
|
October 30, 2007 |
|
RAGHUBIR PRASAD GARG PROPRIETOR M/S BHAGWATI STEEL TRADING CO Vs. PRAHIR KUMAR PANDEY PROPRIETOR M/S ASSOCIATED STEEL SUPPLY AGENCY CHENNAI
|
February 28, 2007 |
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RAHAMATH STEEL 247 INDIRA NAGAR KUMBAKONAM Vs. MAHAVIR PLANTATION PVT LTD
|
July 13, 2007 |
|
RAINBOW TANNING COMPANY PARTNER T VENUGOPAL GUDIYATHAM TALUK Vs. ABDULLAH BASHA GUDIYATHAM TALUK
|
March 14, 2007 |
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RAJ ALIAS RAJKUMAR ALIAS SIVA Vs. SECRETARY TO GOVT
|
October 3, 2007 |
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RAJA Vs. STATE OF TAMIL NADU
|
August 1, 2007 |
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RAJA BASKARA KUMARA SHANMUGAM ALIAS N KUMARAN SETHUPATHY Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING, ANNA SALAI
|
January 21, 2007 |
|
RAJA M Vs. STATE BANK OF INDIA
|
July 16, 2007 |
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RAJA RAJESWARASWAMY TEMPLE Vs. GOVERNMENT OF PONDICHERRY
|
November 16, 2007 |
|
RAJA; PARAMASIVAM; ARIVALAGAN AND BALU @ BALASUBRAMANIAN Vs. STATE
|
March 16, 2007 |
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RAJAGANTHAM Vs. R VINAYAGA SUNDARAM
|
February 21, 2007 |
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RAJAGOPAL Vs. PERUMAL
|
May 16, 2007 |
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RAJAGOPALAN Vs. PATTAPPAN ALIAS PATTUDURAI
|
March 24, 2007 |
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RAJAJI INSTITUTE OF TECHNOLOGY Vs. STATE OF TAMIL NADU
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November 29, 2007 |
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RAJALAKSHMI Vs. TAHSILDAR MYLAPORE-TRIPLICANE TALUK CHWNNAI
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November 28, 2007 |
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RAJALAKSHMI Vs. SENTHILNATHAN
|
August 13, 2007 |
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RAJAM Vs. RECI GLORY
|
September 4, 2007 |
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RAJAM Vs. STATE
|
February 27, 2007 |
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RAJAM SREERANGUM Vs. P THIAGARAJAN,; SUSILA SOUNDARAPANDIAN; PADMINI PERUMAL AND CHITRA MUTHUSAMI
|
January 22, 2007 |
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RAJAMANICKAM Vs. JEEVA
|
July 18, 2007 |
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RAJAMANICKAM Vs. RAMAYI
|
July 17, 2007 |
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RAJAMMAL Vs. PROPRIETOR T C T BUS
|
April 11, 2007 |
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RAJAMMAL Vs. STATE OF TAMIL NADU
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April 4, 2007 |
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RAJAMMAL Vs. GOPALAKRISHNAN
|
February 1, 2007 |
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RAJAMUDALIAR Vs. ARULMIGU KAMATCHIAMMAN KOIL TIRUVANNAMALAI
|
March 29, 2007 |
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RAJAN Vs. STATE
|
July 5, 2007 |
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RAJAN Vs. STATE OF TAMIL NADU
|
August 10, 2007 |
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RAJAN ABRAHAM Vs. EXECUTIVE ENGINEER TAMIL NADU HOUSING BOARD
|
November 19, 2007 |
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RAJAN AND MOHAN ENTERPRISES Vs. SOUTH INDIA CORPORATION AGENCIES LTD
|
February 6, 2007 |
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RAJAN K MOORTHY Vs. M VIJAYAN
|
October 10, 2007 |
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RAJANGAM ALIAS JAYARAMAN Vs. AMARESAN
|
July 23, 2007 |
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RAJARAJESWARI NAGAR RESIDENTS ASSOCIATION Vs. DISTRICT COLLECTOR TIRUNELVELI KATTABOMMAN DISTRICT KOKARIKULAM
|
September 6, 2007 |
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RAJARAMAN Vs. STATE REP BY THE INSPECTOR OF POLICE
|
March 13, 2007 |
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RAJCHAND TEA INDUSTRIES Vs. JUDICIAL MAGISTRATE CHATTISGARH
|
June 6, 2007 |
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RAJENDIRAN Vs. STATE OF TAMIL NADU
|
February 22, 2007 |
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RAJENDRA BABU ALIAS BABU Vs. STATE
|
December 13, 2007 |
|
RAJENDRA R MEHTA Vs. STATE OF TAMIL NADU
|
January 3, 2007 |
|
RAJENDRAN Vs. AMMANI AMMAL
|
February 8, 2007 |
|
RAJENDRAN Vs. GOVINDASAMI
|
February 13, 2007 |
|
RAJENDRAN Vs. MALARKODI
|
March 29, 2007 |
|
RAJENDRAN Vs. CHINNATHAMBI GOUNDER
|
April 2, 2007 |
|
RAJENDRAN Vs. STATE
|
September 5, 2007 |
|
RAJENDRAN Vs. KALAISELVI
|
December 5, 2007 |
|
RAJENDRAN Vs. BENSAM ROBINSON
|
February 19, 2007 |
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RAJENDRAN Vs. AMBIKA
|
July 24, 2007 |
|
RAJENDRAN Vs. COMMISSIONER OF POLICE
|
November 5, 2007 |
|
RAJESH S ADANI Vs. M CHANDRASEGARA SASTRI
|
November 7, 2007 |
|
RAJESWARAN Vs. GOVT OF TAMIL NADU
|
August 29, 2007 |
|
RAJESWARI Vs. BHUVANESWARI CYCLE MART
|
August 24, 2007 |
|
RAJESWARI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
August 16, 2007 |
|
RAJESWARI Vs. K M KUMARASAMY
|
March 28, 2007 |
|
RAJESWARI Vs. NACHIMUTHU
|
March 16, 2007 |
|
RAJESWARI ALIAS LINDA Vs. SADHU LANCONTIRTH
|
June 8, 2007 |
|
RAJI Vs. STATE
|
January 4, 2007 |
|
RAJI Vs. STATE
|
July 13, 2007 |
|
RAJI GOUNDER Vs. ANUSUYA
|
July 6, 2007 |
|
RAJINI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPT
|
January 22, 2007 |
|
RAJIV SAMPAT Vs. STATE OF TAMIL NADU
|
January 3, 2007 |
|
RAJKUMAR ALIAS RAMBOO Vs. STATE OF TAMIL NADU
|
December 10, 2007 |
|
RAJNARAYANA HOSIERY EXPORTS PVT LTD Vs. THIRUPPATHI KNITT FABRICS A PARTNERSHIP FIRM COTTON HOSIERY EXPORTERS ADHI PRASAKTHI KOVIL STREET
|
February 8, 2007 |
|
RAJNARAYANAN TEXTILES LTD Vs. COMMERCIAL TAX OFFICER
|
March 26, 2007 |
|
RAJU Vs. INSPECTOR OF POLICE
|
January 24, 2007 |
|
RAJU Vs. KAMALASARASWATHY
|
April 12, 2007 |
|
RAJU Vs. STATE OF TAMIL NADU
|
November 19, 2007 |
|
RAJU AND SARADH1 @ RAJAMMAL Vs. STATE
|
July 13, 2007 |
|
RAJU M JETHWANI Vs. KISHORE B JETHWANI
|
March 28, 2007 |
|
RAJU NAICKER S/O NAICKER Vs. STATE
|
January 10, 2007 |
|
RAJULA Vs. STATE OF TAMIL NADU
|
January 24, 2007 |
|
RAKKIA GOUNDER Vs. STATE OF TAMIL NADU
|
January 5, 2007 |
|
RAM BALAJI PENNAGARAM Vs. STATE OF TAMIL NADU
|
January 19, 2007 |
|
RAMA MACHINERY CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER
|
August 24, 2007 |
|
RAMAIH Vs. SPECIAL THASILDAR ADI-DRAVIDAR WELFARE CHERANMAHADEVI AMBASAMUDRAM TALUK TIRUNELVELI
|
August 30, 2007 |
|
RAMAKANTH Vs. V A RAHIM
|
February 5, 2007 |
|
RAMAKISHNAN V Vs. PRESIDING OFFICER PRINCIPAL LABOUR
|
October 12, 2007 |
|
RAMAKRISHNA BALASUBRAMANIAN Vs. PRIYA GANESAN
|
March 27, 2007 |
|
RAMAKRISHNA MUTT Vs. M MAHESWARAN
|
February 6, 2007 |
|
RAMAKRISHNAN Vs. ELEMENTARY EDUCATION OFFICER
|
November 19, 2007 |
|
RAMAKRISHNAN Vs. MUTHUSWAMY
|
July 23, 2007 |
|
RAMAKRISHNAN Vs. COMMISSIONER OF POLICE
|
August 21, 2007 |
|
RAMALAKSHMI AMMAL Vs. CHELLAPPAN PILLAI
|
June 5, 2007 |
|
RAMALINGAM Vs. STATE
|
January 9, 2007 |
|
RAMALINGAM Vs. INSPECTOR GENERAL OF REGISTRATION
|
December 12, 2007 |
|
RAMALINGAM ALIAS VALLALAR ADIMAI RAMALINGAM Vs. REGIONAL DIRECTOR
|
January 18, 2007 |
|
RAMALINGAM CHETTIAR Vs. SANKARAIYA CHETTIAR
|
March 22, 2007 |
|
RAMAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE VILLUPURAM DISTRICT VILLUPURAM
|
December 11, 2007 |
|
RAMAN VARADHAN Vs. STATE
|
November 15, 2007 |
|
RAMANATHAN Vs. THE SUPERINTENDENT OF POLICE; THE INSPECTOR OF POLICE
|
July 19, 2007 |
|
RAMANATHAN CHETTIAR Vs. SUBBARAYA GOUNDER
|
April 3, 2007 |
|
RAMANATHAN CHETTIAR Vs. RAMU GOUNDER
|
June 7, 2007 |
|
RAMANUJAM Vs. PERIYAMMAL
|
July 10, 2007 |
|
RAMASAMY Vs. R KALIYAMOORTHY
|
October 10, 2007 |
|
RAMASAMY Vs. KAMALAMMAL
|
February 26, 2007 |
|
RAMASAMY Vs. STATE
|
February 16, 2007 |
|
RAMASAMY Vs. KAMALAMMAL
|
February 27, 2007 |
|
RAMASAMY Vs. STATE; KASAMMAL
|
July 6, 2007 |
|
RAMASAMY (ALIAS) SATHIYARAJ (DIED) AND ORS Vs. SIVAPRAKASAM
|
February 8, 2007 |
|
RAMASAMY MOOPER Vs. NARAYANASAMY
|
July 5, 2007 |
|
RAMASAMY REDDIAR Vs. PONNUSAMY REDDIAR
|
December 3, 2007 |
|
RAMASAMY UDAYAR AND ORS Vs. PRAKASAM ALIAS SATHIASEELAN
|
July 11, 2007 |
|
RAMASUBRAMANIYAN Vs. DEPUTY REGISTRAR OF
|
July 30, 2007 |
|
RAMAYEE Vs. STATE OF MADRAS
|
March 28, 2007 |
|
RAMAYEE Vs. PALANIAMMAL
|
November 22, 2007 |
|
RAMAYEE Vs. PALANIAMMAL
|
November 1, 2007 |
|
RAMCO SUPER LEATHERS LTD Vs. UCO BANK
|
August 8, 2007 |
|
RAMCO SUPER LEATHERS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 26, 2007 |
|
RAMDOSS Vs. BALARAMAN
|
February 3, 2007 |
|
RAMESH Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
|
March 15, 2007 |
|
RAMESH Vs. STATE
|
February 19, 2007 |
|
RAMESH Vs. STATE
|
June 21, 2007 |
|
RAMESH Vs. STATE
|
July 30, 2007 |
|
RAMESH Vs. STATE OF TAMIL NADU
|
September 24, 2007 |
|
RAMESH Vs. STATE OF TAMILNADU
|
December 4, 2007 |
|
RAMESH Vs. STATE
|
December 20, 2007 |
|
RAMESH @ KOTHALI RAMESH Vs. STATE
|
June 19, 2007 |
|
RAMESH ALIAS KOTHALI RAMESH Vs. STATE
|
June 19, 2007 |
|
RAMESH RAMAMURTHY Vs. STATE
|
November 26, 2007 |
|
RAMESWARAM PORT VISAI PADAGU MEENAVAR SANGAM Vs. STATE OF TAMIL NADU
|
February 28, 2007 |
|
RAMGOPAL ESTATES PVT LTD Vs. STATE OF TAMIL NADU
|
March 2, 2007 |
|
RAMIAH Vs. R PALANIAPPAN
|
July 13, 2007 |
|
RAMU Vs. INSPECTOR OF POLICE KALLAVI
|
December 10, 2007 |
|
RAMU Vs. H RAMACHANDRAN
|
January 11, 2007 |
|
RAMU Vs. STATE THROUGH THE SUB INSPECTOR OF POLICE
|
July 18, 2007 |
|
RANAGASAMY AND DURAISAMY Vs. LAKSHMI AMMAL
|
April 24, 2007 |
|
RANE BRAKE LININGS EMPLOYEES Vs. STATE OF TAMIL NADU
|
April 2, 2007 |
|
RANGANATHA GIRAMANI Vs. VISALATCHI
|
July 1, 2007 |
|
RANGANATHA GIRAMANI Vs. VISALATCHI
|
July 9, 2007 |
|
RANGANATHAN Vs. SAKTHIVEL
|
July 23, 2007 |
|
RANGANATHAN Vs. IN THE COURT OF DISTRICT JUDGE TRICHIRAPALLI
|
October 11, 2007 |
|
RANGANATHAN Vs. STATE
|
January 4, 2007 |
|
RANGASAMY GOUNDER Vs. STATE OF TAMILNADU
|
April 16, 2007 |
|
RANI Vs. ARUNTHAVAM
|
February 13, 2007 |
|
RANI Vs. STATE OF TAMIL NADU
|
December 5, 2007 |
|
RANI, DAVID Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT CHENNAI 600 009
|
August 17, 2007 |
|
RANIPET LORRY OWNERS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
|
September 21, 2007 |
|
RANJITH KUMAR AND NEDUMARAN Vs. STATE
|
March 26, 2007 |
|
RANJITHAM Vs. SAMPATH ALIAS S PALANISAMY
|
July 10, 2007 |
|
RANKA CORPORATION Vs. DEPUTY COMMISSIONER (CT), CHENNAI SOUTH DIVISION AND THE DEPUTY COMMERCIAL TAX OFFICER
|
July 26, 2007 |
|
RASENTHIRAM S/O RASATHIRAI Vs. STATE OF TAMIL NADU
|
August 18, 2007 |
|
RASI GOUNDER Vs. K NATESAN
|
April 4, 2007 |
|
RASI SILKS Vs. T A VENKATACHALAM
|
March 12, 2007 |
|
RATHINAM Vs. SPECIAL TAHSILDAR
|
March 26, 2007 |
|
RATHINAM Vs. STATE
|
June 25, 2007 |
|
RATTINALATCHOUMI VIRAS Vs. UDAYAKUMAR
|
November 21, 2007 |
|
RAVI Vs. STATE
|
September 24, 2007 |
|
RAVI Vs. RAMAR
|
October 11, 2007 |
|
RAVI ALIAS MATTU RAVI Vs. STATE
|
June 21, 2007 |
|
RAVI ALIAS RAVICHANDRAN Vs. STATE OF TAMIL NADU
|
February 9, 2007 |
|
RAVI ALIAS RAVICHANDRAN ALIAS RAVIKUMAR ALIAS NAINA RAVI Vs. SECRETARY TO GOVERNMENT
|
September 5, 2007 |
|
RAVI KUMAR Vs. CHAIRMAN, ORDNANCE FACTORY BOARD
|
June 22, 2007 |
|
RAVI PRAKASH KHEMKA Vs. COMMISSIONER OF INCOME TAX
|
February 28, 2007 |
|
RAVIA GANI Vs. PANDURANGAN
|
February 21, 2007 |
|
RAVICHANDRAN Vs. STATE
|
June 8, 2007 |
|
RAVICHANDRAN Vs. BRANCH MANAGER
|
December 7, 2007 |
|
RAVICHANDRAN Vs. STATE
|
October 3, 2007 |
|
RAVICHANDRAN Vs. GOPALAKRISHNAN
|
December 7, 2007 |
|
RAVICHANDRAN TRANSPORTS Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
June 9, 2007 |
|
RAVIKUMAR Vs. STATE OF PONDICHERRY
|
June 25, 2007 |
|
RAVIKUMAR Vs. SECRETARY TO GOVERNMENT HOME
|
November 5, 2007 |
|
RAVIKUMAR Vs. SUSILA AMMAL
|
March 5, 2007 |
|
RAVIKUMAR Vs. ARASAN FASHION DESIGN PRIVATE LTD , P SHAJAHAN
|
July 5, 2007 |
|
RAVIKUMAR Vs. COMMISSIONER OF POLICE
|
November 5, 2007 |
|
RAVINDRA KUMAR Vs. PADMANABAN
|
November 23, 2007 |
|
RAVINDRA MAHESWARI Vs. COMMERCIAL TAX OFFICER
|
February 9, 2007 |
|
RAVINDRA RAO Vs. RAMAN
|
April 26, 2007 |
|
RAVINDRA VARMA Vs. VANADJA
|
February 6, 2007 |
|
RAYAPPAN Vs. STATE
|
February 22, 2007 |
|
RAZIA BEGUM Vs. STATE OF TAMILNADU
|
November 13, 2007 |
|
REDINGTON INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS
|
January 23, 2007 |
|
REGINA Vs. STATE OF TAMILNADU
|
November 7, 2007 |
|
REGINA BAI Vs. NAFED PROCESSED FOODS
|
February 23, 2007 |
|
REGIONAL DIRECTOR Vs. UNION OF INDIA
|
September 26, 2007 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. NIZAMS INTERNATIONAL
|
August 18, 2007 |
|
REGIONAL DIRECTOR E S I CORPORATION MADRAS Vs. SKILTEK ENGINEERS
|
July 27, 2007 |
|
REGIONAL DIRECTOR MINISTRY OF COMPANY AFFAIRS Vs. CAVIN PLASTICS AND CHEMICALS P LTD
|
November 28, 2007 |
|
REGIONAL DIRECTOR TAMIL NADU EMPLOYEE STATE INSURANCE CORPORATION Vs. MERCURY TRAVELS LIMITED
|
February 3, 2007 |
|
REGIONAL ENGINEERING COLLEGE EMPLOYEES UNION Vs. UNION OF INDIA
|
October 1, 2007 |
|
REGISTRAR GENERAL Vs. M MANICKAM; SECRETARY AND COMMISSIONER, HOME DEPARTMENT, GOVERNMENT OF TAMIL NADU; SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT AND DIRECTOR OF SCHOOL EDUCATION, DIRECTORATE OF SCHOOL EDUCATION
|
July 21, 2007 |
|
REGISTRAR GENERAL HIGH COURT MADRAS Vs. STATE OF TAMIL NADU
|
February 2, 2007 |
|
REGISTRAR MADURAI KAMARAJ UNIVERSITY PALKALAI NAGAR MADURAI Vs. MADURAI KAMARAJ UNIVERSITY PALKALAI KALAGA ANAITHU VIDUTHI OOLIYARGAL SANGAM
|
August 21, 2007 |
|
REGISTRAR TAMIL NADU AGRICULTURAL UNIVERSITY Vs. K BALASUBRAMANIAN
|
December 13, 2007 |
|
REKHA Vs. SECRETARY PUBLIC SC DEPARTMENT FORT ST GEORGE SECRETARIAT
|
October 1, 2007 |
|
RELIANCE COMMUNICATIONS LTD Vs. MUNIRATHINAM
|
March 20, 2007 |
|
RELIANCE GENERATORS PVT. LTD Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
|
November 14, 2007 |
|
RELIANCE PETROLEUM PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
September 10, 2007 |
|
RENGAN Vs. VEERAPPAN; PICHAI
|
December 18, 2007 |
|
RENGANATHAN Vs. GENERAL MANAGER, PERSONAL ADMINISTRATION DEPARTMENT, INDIAN OVERSEAS BANK
|
July 6, 2007 |
|
RENGANATHAN Vs. GENERAL MANAGER PERSONAL ADMINISTRATION DEPARTMENT INDIAN OVERSEAS BANK
|
September 13, 2007 |
|
RENGASWAMI Vs. RAMASWAMI
|
March 29, 2007 |
|
RENUGA SOFT X TOWELS 87 CUMBAM ROAD THENI Vs. REGISTRAR TAMILNADU TAXATION SPECIAL TRIBUNAL RAJAJI SALAI CHENNAI
|
September 12, 2007 |
|
REPCO BANK DAILY DEPOSIT COLLECTORS UNION Vs. REPATRIATES CO-OPERATIVE FINANCE AND DEVELOPMENT BANK LTD
|
August 30, 2007 |
|
REXIN SEA INDIA Vs. UNION OF INDIA
|
December 10, 2007 |
|
RITA AGENCIES Vs. GANESHLAL SADANI
|
June 12, 2007 |
|
RM THIRUNAVUKARASU Vs. REGISTRAR OF CO OPERATIVE SOCIETIES KILPAUK CHENNAI
|
September 5, 2007 |
|
RMP INFOTECH PRIVATE LIMITED Vs. APPLE FMCG MARKETING PVT LTD
|
December 20, 2007 |
|
ROBART Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
January 29, 2007 |
|
ROJA BEGAM Vs. STATE OF TAMILNADU
|
April 17, 2007 |
|
ROSHAN COMMERCIAL TRADERS (P) LTD. Vs. TAX RECOVERY OFFICER
|
March 21, 2007 |
|
ROSHAN COMMERCIAL TRADES (P) LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER
|
January 11, 2007 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. M MURUGAN
|
June 22, 2007 |
|
ROYTEX Vs. PUSHPA GOVINDAN
|
March 23, 2007 |
|
RPP CONSTRUCTION PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX SALEM
|
September 17, 2007 |
|
RSL TEXTILES INDIA LTD Vs. RAMASWAMY SETHURAMAN
|
November 26, 2007 |
|
RUCHI SOYA INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER
|
November 14, 2007 |
|
RUKKA AMMAL Vs. PALANI AMMAL
|
April 20, 2007 |
|
RUKMANI COLLEGE OF EDUCATION KADAYANALLUR Vs. STATE OF TAMIL NADU
|
October 6, 2007 |
|
RUPA RAVI Vs. DARCY INDIA
|
July 13, 2007 |
|
RUTH AYYAKUTTI Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPT
|
January 29, 2007 |
|
S A ARUMUGAM Vs. V AMUDHA
|
January 25, 2007 |
|
S A BALAJI Vs. PUNJAB AND SIND BANK
|
August 30, 2007 |
|
S A HASIA Vs. ASSISTANT ENGINEER
|
December 11, 2007 |
|
S A K IBRAHIM Vs. TAMIL NADU WAKF BOARD
|
February 22, 2007 |
|
S A NATARAJAN Vs. P K THANGAMANI
|
July 16, 2007 |
|
S A THIRUMOORTHY NADAR, T SHANMUGAVADIVEL Vs. APPELLATE ASSISTANT COMMISSIONER AND THE COMMERCIAL TAX OFFICER
|
September 17, 2007 |
|
S A VIJAYASAGAR Vs. PALANISAMY
|
August 27, 2007 |
|
S ABDUL SUBHAN Vs. A R MAHABOOB JANI
|
March 5, 2007 |
|
S ABEEB RAJA Vs. DIRECTORATE GENERAL OF HEALTH SERVICES
|
January 20, 2007 |
|
S AJAY VENKATESH Vs. UNION OF INDIA
|
January 20, 2007 |
|
S ALAGARSWAMY Vs. INCOME TAX OFFICER
|
March 12, 2007 |
|
S ALAMELU Vs. SRINIVASAN
|
July 4, 2007 |
|
S ALTAF AHMED Vs. SPECIAL DEPUTY COLLECTOR STAMPS CHENNAI
|
April 4, 2007 |
|
S AMUTHA Vs. C MANIVANNA BHUPATHY
|
February 2, 2007 |
|
S ANANDALAKSHMY Vs. GOVT OF INDIA
|
June 25, 2007 |
|
S ANANDAN Vs. V KANNIAPPAN
|
April 3, 2007 |
|
S ANANTHI Vs. STATE OF TAMILNADU
|
October 3, 2007 |
|
S AND S INDUSTRIES AND ENTERPRISES LIMITED Vs. SENIOR ACCOUNTS OFFICER [ TELEPHONE REVENUE (LD) ]
|
November 14, 2007 |
|
S AND S POWER SWITCHGEAR LIMITED Vs. COMMERCIAL TAX OFFICER
|
August 29, 2007 |
|
S ANDAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
|
December 14, 2007 |
|
S ANDI THEVAR Vs. STATE
|
September 19, 2007 |
|
S ANGAMUTHU PILLAI Vs. S GOVINDARAJOO MUDALIAR SINCE DECEASED
|
November 16, 2007 |
|
S ANNAMMAL Vs. TAHSILDAR
|
November 21, 2007 |
|
S ANTHONY Vs. REGISTRAR THE TAMIL NADU TAXATION SPECIAL TRIBUNAL CHENNAI
|
November 21, 2007 |
|
S ANUSUYA Vs. ARULMIGHU RENUKA PARAMESHWARI DEVASTHANAM
|
November 23, 2007 |
|
S AROCKIAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
June 21, 2007 |
|
S ARULANANDASWAMY Vs. PRINCIPAL DISTRICT JUDGE TRIBUNAL FOR CO OPERATIVE CASES
|
August 10, 2007 |
|
S ARUMUGAM S/O K SAKKARAI Vs. SECRETARY TO GOVERNMENT, FOOD CO-OPERATION AND CONSUMER PROTECTION DEPARTMENT AND ORS
|
February 26, 2007 |
|
S ARUNACHALAM Vs. STATE
|
June 6, 2007 |
|
S ASHOKAN Vs. SANTHANALASKHMI AMMAL
|
June 5, 2007 |
|
S ASHOKKUMAR Vs. COLLECTOR OF KANCHEEPURAM DISTRICT OFFICE OF THE COLLECTORATE KANCHEEPURAM
|
July 9, 2007 |
|
S AZHAGENDRAN Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE
|
July 23, 2007 |
|
S AZHAGESAN Vs. THANGAVELU
|
August 14, 2007 |
|
S B NANDAGOPALAN Vs. DEPUTY REGISTRAR SURCHARGE OFFICER
|
November 6, 2007 |
|
S B STEELS Vs. COLLECTOR OF CENTRAL EXCISE COIMBATORE
|
March 28, 2007 |
|
S BABAJI RAJAH BONSLE CHATRAPATHY HEREDITARY TRUSTEE PALACE DEVASTHANAM THANJAVUR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT NUNGAMBAKKAM
|
July 23, 2007 |
|
S BAGAVATHY Vs. STATE OF TAMIL NADU
|
March 2, 2007 |
|
S BALAGOPAL Vs. INSPECTOR OF POLICE CHENNAI
|
December 4, 2007 |
|
S BALAGURU Vs. REGIONAL TRANSPORT AUTHORITY VELLORE
|
August 17, 2007 |
|
S BALAKRISHNAN Vs. STATE
|
June 26, 2007 |
|
S BALAKRISHNAN AND ORS Vs. CHAIRMAN, THE TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD; SUPERINTENDENT OF POLICE
|
July 13, 2007 |
|
S BALAMANI Vs. STATE OF TAMIL NADU
|
December 5, 2007 |
|
S BALASUBRAMANI Vs. ASSISTANT COMMISSIONER EXCISE NAMAKKAL
|
September 4, 2007 |
|
S BALASUBRAMANIAN Vs. DIRECTOR GENERAL OF POLICE CHENNAI
|
November 5, 2007 |
|
S BANU Vs. RAGHUPATHY
|
June 19, 2007 |
|
S BASKARAN Vs. INSPECTOR OF
|
July 5, 2007 |
|
S BHASKAR Vs. INSPECTOR OF POLICE KOYAMBEDU
|
December 7, 2007 |
|
S BHASKARAN Vs. R LOGANATHAN
|
August 18, 2007 |
|
S BHOOMINATHAN Vs. S SANKAR
|
October 3, 2007 |
|
S BHOOMINATHAN AND ORS Vs. SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT; DISTRICT COLLECTOR AND THE TAHSILDAR
|
October 3, 2007 |
|
S BHOOMINATHAN, S SANKAR, P RAMASAMY, LAKSHMI AMMAL, SARAVANAN AND ORS Vs. TAHSILDAR TALUK OFFICE, AMBATTUR
|
October 3, 2007 |
|
S BOSE Vs. COMMISSIONER AMBATTUR MUNICIPALITY CHENNAI
|
December 17, 2007 |
|
S CHANDRA Vs. C V SRIDHARAN
|
February 21, 2007 |
|
S CHANDRASEKARAN Vs. KUMUDHA AMMAL
|
January 5, 2007 |
|
S CHANDRASEKARAN Vs. EX OFFICIO SECRETARY TO GOVERNMENT, CO-OPERATIVE, FOOD AND CONSUMER PROTECTION DEPARTMENT; ADDITIONAL COLLECTOR AND THE SPECIAL TAHSILDAR
|
November 27, 2007 |
|
S CHANDRASEKARAN Vs. ALAGAPPA UNIVERSITY
|
October 1, 2007 |
|
S CHELLAPPA Vs. GOVT OF TAMIL NADU
|
August 18, 2007 |
|
S CHELLATHURAI Vs. CHIDAMBARAM CHETTIAR
|
April 12, 2007 |
|
S CHITTRAVELLI Vs. STATE OF TAMIL NADU
|
November 14, 2007 |
|
S D RAJKUMAR Vs. STATE OF TAMIL NADU
|
October 30, 2007 |
|
S DAMODARAN Vs. REVENUE DIVISIONAL OFFICER
|
December 18, 2007 |
|
S DAYALAN Vs. DEPUTY COMMISSIONER OF LABOUR
|
September 7, 2007 |
|
S DEENADAYALAN Vs. CHAIRMAN PORT TRUST CHENNAI
|
January 18, 2007 |
|
S DHANAPAL Vs. A JEROME
|
January 29, 2007 |
|
S DHANAPALAN Vs. CHIEF ENFORCEMENT OFFICER CHENNAI
|
April 10, 2007 |
|
S DHANDAPANI Vs. SECRETARY GOVERNMENT OF TAMIL NADU MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT FORT ST GEORGE CHENNAI
|
April 24, 2007 |
|
S DHARMARAJ Vs. CHAIRMAN AND DISCIPLINARY AUTHORITY PANDYAN GRAMA BANK
|
January 29, 2007 |
|
S DURAI Vs. DISTRICT COLLECTOR TIRUNELVELI
|
January 2, 2007 |
|
S DURAISAMI Vs. STATE
|
September 26, 2007 |
|
S DURAISAMY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES SALEM REGION SALEM
|
April 12, 2007 |
|
S DURAISAMY Vs. EXECUTIVE ENGINEER OPERATION AND MAINTENANCE/SALEM EAST TAMIL NADU ELECTRICITY BOARD
|
September 11, 2007 |
|
S DURAISINGH GANGATHARAN Vs. ENGINEER IN CHIEF WATER RESOURCE ORGANIZATION PUBLIC WORKS DEPARTMENT
|
February 7, 2007 |
|
S ELANGOVAN Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES NAMAKKAL TOWN AND TALUK NAMAKKAL DISTRICT
|
June 28, 2007 |
|
S GANDHI Vs. CHIEF ENGINEER (GENERAL), HIGHWAYS AND RURAL WORKS AND REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL
|
July 17, 2007 |
|
S GANDHI Vs. STATE OF TAMIL NADU
|
March 20, 2007 |
|
S GANESAN Vs. DISTRICT COLLECTOR
|
January 19, 2007 |
|
S GANESAN Vs. CHIEF EDUCATIONAL OFFICER THENI
|
August 3, 2007 |
|
S GIRIJA Vs. INSPECTOR OF MATRICULATION SCHOOLS CHENNAI
|
April 25, 2007 |
|
S GIRIJA PROPRIETRIX DINESH BABU TRANSPORT Vs. GENERAL MANAGER FOOD CORPORATION OF INDIA
|
February 1, 2007 |
|
S GNANESWARAN Vs. UNION OF INDIA
|
March 13, 2007 |
|
S GOODLUCK RAJENDRAN Vs. D VISWANTHAN VICE CHANCELLOR ANNA UNIVERSITY GUINDY CHENNAI
|
September 11, 2007 |
|
S GOPAL Vs. PONNUSAMY
|
July 9, 2007 |
|
S GOVINDASAMY Vs. GAJALAKSHMI
|
January 9, 2007 |
|
S GOVINDASAMY DIED Vs. GOWTHIYA SANGAM NAGORE
|
May 15, 2007 |
|
S GOWRISHANKAR MINOR Vs. SECRETARY TO GOVERNMENT
|
December 19, 2007 |
|
S GUNABOOSHNAM Vs. HELAN PAUL
|
June 20, 2007 |
|
S GUNASEKAR Vs. STATE BANK OF INDIA
|
September 27, 2007 |
|
S GUNASEKARAN Vs. STATE INSPECTOR OF POLICE
|
November 6, 2007 |
|
S GUNASEKARAN Vs. CHAIRMAN COMMON CADRE AUTHORITY JOINT REGISTRAR OF CO OPERATIVE SOCIETIES ERODE
|
March 13, 2007 |
|
S H SITHIK BASHA Vs. FAZAL AHMED
|
January 4, 2007 |
|
S H SYED JAFFRULLAH Vs. STATE OF TAMILNADU
|
December 10, 2007 |
|
S HEMAMALINI Vs. ADVOCATES ASSOCIATION
|
March 16, 2007 |
|
S INDIRA Vs. SUPERINTENDENT ANTI CORRUPTION WING CENTRAL BUREAU OF INVESTIGATION CBI SASTHRI BHAVAN
|
March 27, 2007 |
|
S INDRA Vs. STATE OF TAMIL NADU
|
September 6, 2007 |
|
S IRUDHAYAM Vs. STATE
|
November 2, 2007 |
|
S J GAYES Vs. STATE
|
September 4, 2007 |
|
S JAFFAR ALI Vs. SHEIK DASTHAGIR
|
December 7, 2007 |
|
S JAFFAR ALI Vs. MUMTAJ
|
December 7, 2007 |
|
S JANAGARATHINAM Vs. STATE OF TAMIL NADU
|
June 11, 2007 |
|
S JAYAKUMAR Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI 28
|
February 1, 2007 |
|
S JAYALAKSHMI Vs. ARULMIGU VENGEESWARAR ALAGAR PERUMAL AND NAGATHAMMAN DEVASTHANAM
|
February 8, 2007 |
|
S JAYALAKSHMI Vs. CORPORATION OF CHENNAI
|
April 13, 2007 |
|
S JAYASEELAN Vs. DIRECTOR OF ADI DRAVIDAR AND TRIBAL WELFARE
|
August 17, 2007 |
|
S JAYAVEL Vs. S MANICKAM
|
January 19, 2007 |
|
S JEYARAJ Vs. LOYOLA COLLEGE SOCIETY
|
February 8, 2007 |
|
S K A ABDUL KADER Vs. VIJAYALAKSHMI
|
December 20, 2007 |
|
S K JAYARAMAN Vs. DEPUTY COMMISSIONER TOWN SOUTH OFFICE
|
November 28, 2007 |
|
S K MYDEEN (AS PER THE CHARGE SHEET) M S MOIDEEN ABDUL KADER (REAL NAME) Vs. STATE
|
March 21, 2007 |
|
S K PALANI RAJAN Vs. RAJESWARI
|
February 3, 2007 |
|
S KALAYARASAN Vs. STATE
|
August 24, 2007 |
|
S KALIDAS Vs. COMMISSIONER AMBATTUR MUNICIPALITY
|
September 11, 2007 |
|
S KALYANASUNDARAM ALIAS SUNDARA GOUNDER Vs. AG K ARUNACHALAM
|
January 23, 2007 |
|
S KANAGASABAI Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT GOVERNMENT OF TAMILNADU
|
January 12, 2007 |
|
S KANNAN Vs. METRO TRANSPORT CORPORATION
|
February 21, 2007 |
|
S KANNAN Vs. SENIOR REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
|
September 19, 2007 |
|
S KANNIYAMMAL AND V KALAISELVI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, TAMIL NADU GOVERNMENT AND INSPECTOR OF POLICE
|
February 20, 2007 |
|
S KARPAGAVALLI Vs. NATARAJAN
|
April 13, 2007 |
|
S KARTHIKEYAN Vs. TEACHERS RECRUITMENT BOARD
|
January 29, 2007 |
|
S KARTHIKEYAN Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM
|
September 14, 2007 |
|
S KARUPPIAH Vs. JEYAKODI
|
November 13, 2007 |
|
S KARUPPIAH THEVAR Vs. EXECUTIVE ENGINEER
|
November 28, 2007 |
|
S KASINATHAN Vs. JAGADEESAN
|
January 25, 2007 |
|
S KODALINGAM Vs. ZONAL MANAGER FOOD CORPORATION OF INDIA NO 2 HADDOWS ROAD CHENNAI
|
June 8, 2007 |
|
S KRISHNAMACHARI Vs. UNION OF INDIA
|
August 9, 2007 |
|
S KRISHNAMOORTHY Vs. STATE OF TAMILNADU
|
November 20, 2007 |
|
S KUMAR Vs. T C MURUGESAN
|
March 21, 2007 |
|
S LAKSHMANAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 12, 2007 |
|
S LAKSHMI Vs. SECRETARY TO GOVERNMENT MINISTRY OF FINANCE AND COMPANY AFFAIRS
|
April 13, 2007 |
|
S LAKSHMI Vs. CHIEF EDUCATIONAL OFFICER
|
January 3, 2007 |
|
S LEELAVATHY Vs. K M SUBRAMANIAM DIED
|
July 13, 2007 |
|
S LOGANATHAN Vs. STATE TRANSPORT
|
December 20, 2007 |
|
S LOURDURAJ Vs. HENRY
|
June 6, 2007 |
|
S M CHANDRASEKARAN Vs. S S JAYAMANI
|
April 23, 2007 |
|
S M DEENADAYALAN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
April 4, 2007 |
|
S M IRSHAD AHAMAD Vs. S E A USMAN BASHA SAHIB
|
July 19, 2007 |
|
S M MOHAMMED SIDDIQUE Vs. UCO BANK INTERNATIONAL BANKING BRANCH
|
January 24, 2007 |
|
S M S SYED DASTAGIR Vs. SUPERINTENDENT OF WAKFS
|
October 17, 2007 |
|
S MADHAVAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
|
July 21, 2007 |
|
S MAHALINGAM Vs. A SAKILA BEGUM
|
September 14, 2007 |
|
S MANI Vs. STATE
|
September 28, 2007 |
|
S MANICKAM Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT
|
March 13, 2007 |
|
S MANIMEKALAI Vs. STATE TRANSPORT CORPORATION DIVISION 3
|
September 17, 2007 |
|
S MANOHARAN Vs. P A RAJAMANICKAM
|
January 29, 2007 |
|
S MANOHARAN Vs. CHAIRMAN TAMIL NADU HOUSING BOARD NANDANAM CHENNAI 600 035
|
September 28, 2007 |
|
S MARIAMMAL Vs. REGIONAL TRANSPORT OFFICER
|
August 23, 2007 |
|
S MARIAMMAL Vs. KRISHNAMURTHY
|
March 16, 2007 |
|
S MARIAMMAL Vs. TRANSPORT COMMISSIONER CHEPAUK
|
August 23, 2007 |
|
S MARIYAPPA; SITHAPPA Vs. STATE OF TAMIL NADU
|
August 18, 2007 |
|
S MOHAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES COIMBATORE
|
April 2, 2007 |
|
S MUKKAIAH Vs. DEPUTY DIRECTOR OF ANIMAL HUSBANDARY, CATTLE BREEDING AND FODDER DEVELOPMENT; PRESIDING OFFICER, LABOUR COURT AND THE SECRETARY, ANIMAL AND HUSBANDRY DEPARTMENT, GOVERNMENT OF TAMIL NADU
|
November 19, 2007 |
|
S MUNUSAMY Vs. DISTRICT REVENUE OFFICER KANCHEEPURAM
|
December 6, 2007 |
|
S MURUGAN Vs. STATE
|
October 30, 2007 |
|
S MURUGAN Vs. K RAJESWARI
|
July 13, 2007 |
|
S MURUGAN Vs. DIRECTOR GENERAL OF POLICE
|
December 11, 2007 |
|
S MURUGAN Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD
|
February 19, 2007 |
|
S MURUGESAN Vs. SEEMAISAMY
|
June 9, 2007 |
|
S MURUGESAN Vs. CHINNAN
|
July 26, 2007 |
|
S MURUGESAN Vs. SUB REGISTRAR THIRUPPARANKUNDRAM REGISTRATION OFFICE
|
October 25, 2007 |
|
S MUTHUKRISHNAN Vs. COMMISSIONER, SIVAKASI MUNICIPALITY
|
September 6, 2007 |
|
S MUTHUPILLAI Vs. DIRECTOR GENERAL OF POLICE, LAW AND ORDER; DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI RANGE; SUPERINTENDENT OF POLICE
|
December 19, 2007 |
|
S MUTHUSAMY Vs. DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF
|
August 29, 2007 |
|
S N D SAMPATH Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
|
September 13, 2007 |
|
S N RAJAN Vs. STATE OF TAMIL NADU
|
June 13, 2007 |
|
S N RAJASEKARAN Vs. 4 P CORPORATION
|
June 4, 2007 |
|
S N VENKATAKRISHNAN Vs. STATE
|
January 22, 2007 |
|
S NAGAMUTHU TEACHER IN B T GRADE Vs. STATE OF TAMIL NADU
|
October 8, 2007 |
|
S NALINI SRIKARAN Vs. UNION OF INDIA
|
March 7, 2007 |
|
S NARASIMAN Vs. STATE OF TAMIL NADU
|
July 18, 2007 |
|
S NARAYANAN Vs. DIRECTOR GENERAL OF POLICE; DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI RANGE; SUPERINTENDENT OF POLICE
|
November 15, 2007 |
|
S NARAYANASAMY GOUNDER Vs. ADI PARASAKTHI CHARITABLE MEDICAL EDUCATIONAL AND CULTURAL TRUST
|
February 5, 2007 |
|
S NARENDRAN Vs. P S PADMANABHAN; MYTHILI PADMANABHAN; ASHA KRISHNA KUMAR AND ARVIND
|
February 8, 2007 |
|
S NATARAJAN Vs. STATE OF TAMIL NADU
|
December 10, 2007 |
|
S NATESAN Vs. C VELUSAMY
|
September 13, 2007 |
|
S NATESAN Vs. COMMISSIONER PROHIBITION AND EXCISE CHEPAUK CHENNAI
|
August 31, 2007 |
|
S NAYAGAM Vs. DIRECTOR COMMISSIONER DEPARTMENT OF INDUSTRIES AND COMMERCE
|
March 22, 2007 |
|
S NEDUMARAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
|
August 27, 2007 |
|
S NEELAVANAN Vs. VENKATESAN
|
September 10, 2007 |
|
S NITHYA Vs. PRINCIPAL TAMILNADU GOVERNMENT DENTAL COLEGE
|
December 6, 2007 |
|
S OVURAJ Vs. MANAGER STATE BANK OF INDIA TUTICORIN
|
June 6, 2007 |
|
S P DHANDAPANI Vs. STATE OF TAMILNADU
|
August 27, 2007 |
|
S P GANAPATHI; NEW INDIA ASSURANCE CO LTD Vs. RENGAMMAL AND MARUDHAI
|
February 12, 2007 |
|
S P KAVITTHA Vs. TEACHERS RECRUITMENT BOARD
|
January 29, 2007 |
|
S P LOGANATHAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
November 22, 2007 |
|
S P NARASIMHAN Vs. PUNJAB NATIONAL BANK
|
September 12, 2007 |
|
S P RAMACHANDRAN Vs. SUB REGISTRAR THAMARAIPPATTI CAMP CHITTAMPATTI OTHAKADAI MADURAI
|
April 2, 2007 |
|
S P RUBAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
September 5, 2007 |
|
S P SHANMUGAM Vs. A PADMANABHAN
|
July 30, 2007 |
|
S PADMANABHAN Vs. RAMAYAMMAL
|
August 7, 2007 |
|
S PADMANABHAN Vs. STATE OF TAMIL NADU
|
February 20, 2007 |
|
S PADMANABHAN Vs. AMARVATHI
|
August 7, 2007 |
|
S PADMAVATHY Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYATS
|
December 7, 2007 |
|
S PALANI Vs. CORPORATION OF CHENNAI
|
November 21, 2007 |
|
S PALANISWAMY Vs. CHINNAKALI
|
March 9, 2007 |
|
S PALANISWAMY Vs. VICE CHANCELLOR AND THE DISCIPLINARY AUTHORITY
|
January 3, 2007 |
|
S PALANIVEL Vs. DEPUTY COMMERCIAL TAX OFFICER
|
August 21, 2007 |
|
S PANNERSELVAM Vs. CHAIRMAN AND MANAGING DIRECTOR MADRAS METROPOLITAN WATER SUPPLY AND DRAINAGE BOARD CHINTADRIPET CHENNAI
|
December 3, 2007 |
|
S PANNERSELVAM Vs. INSPECTOR OF POLICE, AMBATTUR POLICE STATION
|
December 3, 2007 |
|
S PARTHASARATHY Vs. STATE
|
January 19, 2007 |
|
S PARTHASARATHY Vs. UNION OF INDIA
|
September 14, 2007 |
|
S PARVATHAM AMMAL Vs. T S GANESAN
|
March 21, 2007 |
|
S PERIYADURAI Vs. SECRETARY TO GOVERNMENT
|
September 5, 2007 |
|
S PETER RAJ Vs. GOVERNMENT OF TAMIL NADU
|
November 14, 2007 |
|
S PICHAI ANMMAL Vs. STATE OF TAMIL NADU
|
November 14, 2007 |
|
S PITCHAI NAMASSIVAYAM Vs. DIVISIONAL SECURITY COMMISSIONER
|
November 23, 2007 |
|
S PITCHAIRATHINAM Vs. GOVERNMENT OF TAMILNADU
|
September 10, 2007 |
|
S POONGODI Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT WATER RESOURCES ORGANISATION R M S COMPLEX TRICHY ROAD NAMAKKAL
|
February 20, 2007 |
|
S POONKODI Vs. UNION OF INDIA SOUTHERN RAILWAY
|
September 4, 2007 |
|
S POONKOL Vs. STATE OF TAMIL NADU
|
May 15, 2007 |
|
S PORCHELIAN Vs. STATE OF TAMIL NADU
|
January 1, 2007 |
|
S PORCHELIAN Vs. STATE OF TAMIL NADU
|
January 29, 2007 |
|
S PRAMILA Vs. COMMISSIONER OF POLICE
|
December 6, 2007 |
|
S PRASANTHA KUMAR Vs. DISTRICT REVENUE OFFICER
|
December 20, 2007 |
|
S PRATHAP Vs. REGIONAL TRANSPORT OFFICER
|
September 13, 2007 |
|
S R F AND S R F POLYMERS EMPLOYEES UNION Vs. STATE OF TAMIL NADU
|
August 30, 2007 |
|
S R M RAMAMOORTHY POOSARI Vs. SECRETARY TO GOVERNMENT, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND ORS
|
December 14, 2007 |
|
S R RAJMOHAN Vs. P CHELLAMUTHU
|
June 4, 2007 |
|
S R RAMALINGAM Vs. R VIVEKANANDAN
|
February 2, 2007 |
|
S R RAMALINGAM Vs. R VIVEKANANDAN
|
December 13, 2007 |
|
S RADHA Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD
|
October 23, 2007 |
|
S RADHAKRISHNAN Vs. CHIEF EXECUTIVE OFFICER TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD KURALAGAM CHENNAI
|
March 29, 2007 |
|
S RAGHURAMAN Vs. UNION OF INDIA
|
October 1, 2007 |
|
S RAJA SARAVANAN S DEVARAJAN Vs. K ANANDARAJAN KATHAVARAYAN
|
November 20, 2007 |
|
S RAJAKANI Vs. SPECIAL OFFICER, NILGIRIS DISTRICT PLANTATION WORKERS CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD
|
November 21, 2007 |
|
S RAJAMANI Vs. UNION OF INDIA
|
July 23, 2007 |
|
S RAJAN Vs. A SURIYANARAYANAN
|
June 22, 2007 |
|
S RAJANGAM Vs. COMMISSIONER THENI ALLINAGARAM MUNICIPALITY
|
October 22, 2007 |
|
S RAJAPALANI Vs. D BABU
|
August 18, 2007 |
|
S RAJARAM Vs. S SEENIVASAN
|
April 12, 2007 |
|
S RAJASEKARAN Vs. K SARGUNAM
|
January 3, 2007 |
|
S RAJENDRA RAO Vs. G VANAJA
|
January 29, 2007 |
|
S RAJENDRAN Vs. BOOJAMBIKAI
|
March 1, 2007 |
|
S RAJENDRAN Vs. H N ASHWATHA NARAYANA
|
October 25, 2007 |
|
S RAJENDRAN Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
|
December 5, 2007 |
|
S RAJENDRAN Vs. STATE OF TAMIL NADU
|
December 11, 2007 |
|
S RAJKUMAR Vs. R JAYAPRIYA ALIAS AMMU
|
June 13, 2007 |
|
S RAMAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
|
August 29, 2007 |
|
S RAMAMURTHY Vs. CHAIRMAN COMMON CADRE AUTHORITY
|
August 31, 2007 |
|
S RAMANUJAM Vs. A AKILAN
|
March 29, 2007 |
|
S RAMASAMY Vs. DAKSHINAMOORTHY
|
March 12, 2007 |
|
S RAMASAMY Vs. FOREST CIRCLE OFFICER VILLUPURAM FOREST CIRCLE
|
August 13, 2007 |
|
S RAMASWAMY Vs. MANAGEMENT OF CANARA BANK
|
September 4, 2007 |
|
S RAMASWAMY Vs. STATE
|
April 20, 2007 |
|
S RAMESH Vs. REGISTRAR UNIVERSITY OF MADRAS
|
January 31, 2007 |
|
S RAMESH Vs. DIRECTOR GENERAL OF POLICE AND SUPERINTENDENT OF POLICE
|
October 23, 2007 |
|
S RAMESH Vs. REVENUE DIVISIONAL OFFICER
|
August 31, 2007 |
|
S RAMESH Vs. STATE OF TAMIL NADU
|
December 3, 2007 |
|
S RAMOO Vs. STATE
|
April 27, 2007 |
|
S RAMPRAKASH Vs. R UMA MAHESWARI
|
June 27, 2007 |
|
S RAMPRASAD Vs. SECRETARY TO GOVERNMENT MINISTRY OF FINANCE AND COMPANY AFFAIRS
|
April 13, 2007 |
|
S RANGANATHAN Vs. EMPLOYEESSTATE INSURANCE CORPORATION
|
June 13, 2007 |
|
S RANGARAJAN Vs. STATE
|
April 27, 2007 |
|
S RANGARAJAN Vs. NATHANS FOUNDATIONS PVT LTD
|
April 12, 2007 |
|
S RANI Vs. STATE
|
October 3, 2007 |
|
S RAVICHANDRAN Vs. UNION OF INDIA
|
November 26, 2007 |
|
S RAVICHANDRAN Vs. COMMISSIONER FOR MUNICIPAL ADMINISTRATION MUNICIPAL ADMINISTRATION DEPARTMENT CHEPAUK CHENNAI
|
September 14, 2007 |
|
S RAZIYA Vs. ANAND TRANSPORTS
|
June 20, 2007 |
|
S RUKMANI Vs. R B VASUDEV
|
March 9, 2007 |
|
S S INDUSTRIES AND ENTERPRISES LIMITED Vs. CHIEF GENERAL MANAGER CHENNAI
|
November 14, 2007 |
|
S S MOHAMED IBRAHIM Vs. DISTRICT REGISTRAR KODAMBAKKAM
|
November 12, 2007 |
|
S S NEELAKANTAN Vs. SECRETARY TO GOVERNMENT, ANIMAL HUSBANDRY AND FISHERIES DEPARTMENT; DIRECTOR OF ANIMAL HUSBANDRY AND THE REGIONAL JOINT DIRECTOR OF ANIMAL HUSBANDRY, MADURAI REGION
|
November 14, 2007 |
|
S S RAJALINGA RAJA Vs. A R M S SOMASUNDARA MUDALIAR
|
August 22, 2007 |
|
S S RAJAN Vs. STATE OF MADRAS
|
September 21, 2007 |
|
S SAMIYAPPAN Vs. N SUBRAMANIAN
|
February 5, 2007 |
|
S SAMPATH RAJ Vs. STATE OF TAMILNADU
|
November 19, 2007 |
|
S SAMPOORNAM Vs. P V KUPPUSWAMY
|
April 11, 2007 |
|
S SAMUTHIRAM Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL
|
October 26, 2007 |
|
S SANGEETHA Vs. STATE
|
April 16, 2007 |
|
S SANTHAKUMAR Vs. DIRECTOR MUNICIPAL ADMINISTRATION CHENNAI
|
April 24, 2007 |
|
S SANTHAKUMAR Vs. UNION OF INDIA
|
November 19, 2007 |
|
S SANTHINIDEVI Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 16, 2007 |
|
S SEETHALAKSHMI Vs. CHIEF GENERAL MANAGER MAINTENANCE SOUTHERN TELECOM REGION BSNL
|
January 10, 2007 |
|
S SEKAR Vs. PRINCIPAL GENERAL MANAGER TELECOM B S N L BHARAT SANCHAR NIGAM LTD
|
November 14, 2007 |
|
S SEKAR ALIAS OM SAKTHI SEKAR Vs. M KRISHNAMURTHY
|
February 6, 2007 |
|
S SELVARAJ Vs. PRESIDING OFFICER
|
October 6, 2007 |
|
S SELVARAJU Vs. SECRETARY TAMILNADU PUBLIC SERVICE COMMISSION GOVERNMENT ESTATE ANNA SALAI
|
July 27, 2007 |
|
S SELVI Vs. MOTOR VEHICLES INSPECTOR
|
September 12, 2007 |
|
S SETHU RAJA Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL
|
August 28, 2007 |
|
S SETHUPATHI Vs. P BHUWANESWARI
|
July 9, 2007 |
|
S SETHURAMAN Vs. PRINCIPAL DISTRICT JUDGE DINDIGUL
|
June 7, 2007 |
|
S SEYED MASHOOK Vs. STATE OF TAMIL NADU
|
January 29, 2007 |
|
S SHANKAR Vs. SHEIK MANIYAM MASJID E KHAIRUNNISSA MUSLIM JAMATH
|
August 2, 2007 |
|
S SHANMUGAM Vs. TAMIL NADU HOUSING BOARD
|
March 20, 2007 |
|
S SHANMUGANATHAN Vs. GOVERNMENT OF TAMIL NADU
|
December 4, 2007 |
|
S SHARRAVVANAN Vs. STATE OF TAMIL NADU
|
December 19, 2007 |
|
S SHEEMA Vs. B T SELVAM
|
October 23, 2007 |
|
S SIKANDAR BASHA Vs. CHIEF EDUCATIONAL OFFICER
|
November 2, 2007 |
|
S SINGAMANI Vs. DISTRICT COLLECTOR TUTICORIN DISTRICT TUTICORIN
|
June 19, 2007 |
|
S SINGARAVELU Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS
|
July 13, 2007 |
|
S SIVAPARAMAM Vs. STATE OF TAMIL NADU
|
July 18, 2007 |
|
S SIVASUBRAMANIAN Vs. ESTATE OFFICER CORDITE FACTORY ARUVANKADU NILGIRIS DISTRICT
|
February 26, 2007 |
|
S SIVASUBRAMANIAN Vs. EXECUTIVE OFFICER ARULMIGU VANCHINATHA SWAMI KOIL THIRUVANCHIYAM
|
January 19, 2007 |
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S SOUNDARARAJAN Vs. STATE DIRECTOR KHADI AND VILLAGE INDUSTRIES COMMISSION
|
September 27, 2007 |
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S SRINIVASALU Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LTD
|
October 12, 2007 |
|
S SRINIVASAN Vs. UNION OF INDIA
|
December 18, 2007 |
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S SUBAITHA BANU Vs. CORRESPONDENT QUAID E MILLET HIGHER SECONDARY SCHOOL PULIANGUDI TIRUNELVELI DISTRICT
|
September 13, 2007 |
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S SUBBUTHAI Vs. DISTRICT ADI DRAVIDAR WELFARE OFFICER &
|
August 17, 2007 |
|
S SUBRAMANIAM BALAJI AND ANOTHER Vs. GOVERNMENT OF TAMIL
|
June 25, 2007 |
|
S SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
|
July 18, 2007 |
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S SUBRAMANIAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER TIRUNELVELI
|
January 12, 2007 |
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S SUBRAMANIAN Vs. S SRINIVASULU REDDY
|
June 21, 2007 |
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S SUDARSON Vs. S UMA
|
August 8, 2007 |
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S SUDHAKAR LAKSHMI AGRO FOODS PVT LTD Vs. S S P DURAIRAJ FIRM DURAIRAJ
|
April 2, 2007 |
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S SUGUMAR alias WORKSHOP KUMAR Vs. JUDICIAL MAGISTRATE PALANI
|
April 2, 2007 |
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S SUJATHA Vs. EDUCATION OFFICER CORPORATION OF CHENNAI
|
October 12, 2007 |
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S SUJEETHA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
|
October 9, 2007 |
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S SUKUMAR Vs. CE 17 DHARAPURAM PUBLIC SERVANTS CO OPERATIVE THRIFT AND CREDIT SOCIETY LTD
|
February 27, 2007 |
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S SUNDARAM Vs. ICICI BANK LIMITED
|
February 1, 2007 |
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S SUNDARAM Vs. MANAGEMENT OF AMMAPETTAI URBAN CO-OPERATIVE BANK LIMITED
|
November 13, 2007 |
|
S SURESH Vs. STATE OF TAMIL NADU
|
October 8, 2007 |
|
S SURESH Vs. SIVABALAKANNAN
|
March 22, 2007 |
|
S SUSEELA Vs. STATE
|
June 22, 2007 |
|
S SUSILA MARY Vs. DIRECTOR DIRECTORATE OF ELEMENTARY EDUCATION
|
April 16, 2007 |
|
S T KRISHNAMOOTHI Vs. UNION OF INDIA
|
February 20, 2007 |
|
S T RAMACHANDRAN Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE
|
November 14, 2007 |
|
S THANGALINGAM Vs. SUPERINTENDENT OF POLICE RAMANATHAPURAM DISTRICT
|
September 14, 2007 |
|
S THANGARAJ Vs. STATE
|
April 18, 2007 |
|
S THILAGAVATHY Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
December 12, 2007 |
|
S THIRUGNANASAMBANDAM Vs. KALIYAPERUMAL CHETTIAR
|
November 28, 2007 |
|
S THULUKKANAM Vs. GOVT OF TAMIL NADU
|
March 5, 2007 |
|
S THYAGARAJAN Vs. P ASHOK KUMAR
|
December 11, 2007 |
|
S UDAYASHANKAR Vs. STATE OF TAMIL NADU
|
April 26, 2007 |
|
S UMAR FAROOK Vs. CHAIRMAN TAMILNADU SLUM CLEARANCE BOARD KAMARAJAR SALAI CHENNAI
|
September 18, 2007 |
|
S UTTAMCHAND Vs. T M DEVAN
|
April 23, 2007 |
|
S V DURAIRAJAN Vs. POONJOLAI JANAKI
|
April 23, 2007 |
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S V SHANKAR Vs. SETTLEMENT COMMISSION IT AND WT CHENNAI
|
February 27, 2007 |
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S V SOWMI NARAYANAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM
|
January 18, 2007 |
|
S VALLIAMMAL Vs. OMPRAKASH
|
October 25, 2007 |
|
S VELAYUDHAMPILLAI Vs. SPECIAL OFFICER KALLAKURICHI II CO OPERATIVE SUGAR MILLS LIMITED
|
March 7, 2007 |
|
S VELLASAMY Vs. STATE OF TAMIL NADU
|
July 19, 2007 |
|
S VENI Vs. G SAKTHIVEL
|
November 6, 2007 |
|
S VENUGOPAL Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI 8
|
June 27, 2007 |
|
S VICTOR S O D M SUSAINATHAN TRICHY 2 Vs. CHIEF ELECTION COMMISSIONER NEW DELHI 110 001
|
July 24, 2007 |
|
S VIJAYA Vs. SECRETARY HINDU CORONATION MIDDLE SCHOOL MADURANTAKAM
|
November 16, 2007 |
|
S VISWANATHAN Vs. STATE
|
September 28, 2007 |
|
S VIWANATHAN Vs. BOARD OF DIRECTORS TAMIL NADU MINERALS LIMITED
|
March 23, 2007 |
|
S VIWANATHAN AND ORS Vs. BOARD OF DIRECTORS, TAMIL NADU MINERALS LIMITED AND THE CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU MINERALS LIMITED
|
March 23, 2007 |
|
S X JAYARAJ Vs. STATE REPRESENTED BY ADDITIONAL
|
August 6, 2007 |
|
S. GOVINDARAJA PILLAI Vs. G. VARADARAJAN
|
August 27, 2007 |
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S. MEENAL Vs. BHARATHODE CARDAMOM MARKETING COMPANY (PVT.) LTD. AND OTHERS
|
January 3, 2007 |
|
S. RAMALINGAM Vs. NAGERCIOL MUNICIPALITY
|
January 3, 2007 |
|
S. SUNDARAM Vs. ICICI BANK LIMITED
|
February 9, 2007 |
|
SAASIKUMAR Vs. STATE OF DELHI
|
August 1, 2007 |
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SABANAYAGAM Vs. BALASUBRAMANIAN
|
March 14, 2007 |
|
SADASIVAM Vs. S RAJAMANICKAM PROPRIETOR SRI RATHI FIBRE AGENCIES
|
June 12, 2007 |
|
SADHAYA CARRIERS PVT LTD Vs. B K BARVE
|
June 7, 2007 |
|
SADHU C SELVARAJ Vs. COLLECTOR OF KANYAKUMARI COLLECTORATE AT NAGERCOIL
|
November 2, 2007 |
|
SAHAYAM Vs. STATE
|
September 12, 2007 |
|
SAHAYARANI Vs. STATE
|
September 11, 2007 |
|
SAI KEERTHI CONSTRUCTION Vs. D RAMAMOORTHY IYENGAR
|
December 7, 2007 |
|
SAI LALITH FRAGRANCE Vs. COMMERCIAL TAX OFFICER
|
August 16, 2007 |
|
SAKHI FINANCE LTD Vs. COMMISSIONER OF INCOME TAX COIMBATORE
|
January 18, 2007 |
|
SAKTHI FOOTWEAR Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
November 7, 2007 |
|
SAKTHI MURUGAN TRANSPORTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 17, 2007 |
|
SAKTHI TALIKES DINDIGUL LTD Vs. DISTRICT COLLECTOR CUM LICENSING AUTHORITY COLLECTORATE
|
March 16, 2007 |
|
SAKTHIVEL Vs. STATE
|
July 2, 2007 |
|
SAKTHIVEL Vs. STATE OF TAMIL NADU
|
November 6, 2007 |
|
SAKTHIVEL Vs. GOVERNMENT OF TAMIL NADU
|
December 5, 2007 |
|
SAKUNTHALA Vs. ANANDARAJAN
|
November 5, 2007 |
|
SAKUNTHALA Vs. R GOPAL
|
January 29, 2007 |
|
SAKUNTHALA AMMAL Vs. CHANDRASEKARA ACHARI
|
June 27, 2007 |
|
SALEM AND DHARMAPURI DISTRICTS PETROLEUM DEALERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
November 28, 2007 |
|
SALEM DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. COMMERCIAL TAX OFFICER
|
August 21, 2007 |
|
SALEM DISTRICT LORRY OWNERS ASSOCIATION Vs. B RS FUEL CENTRE
|
January 2, 2007 |
|
SALEM STEEL COMPANY NO 83 ARCOT ROAD RAJESWARAI NAGAR PORUR Vs. COMMISSIONER OF INCOME TAX CHENNAI
|
October 4, 2007 |
|
SAMAIYAN Vs. STATE
|
February 21, 2007 |
|
SAMAYAN Vs. N VELU
|
November 1, 2007 |
|
SAMBASIVAM Vs. STATE OF TAMIL NADU
|
September 19, 2007 |
|
SAMIM Vs. STATE OF TAMIL NADU
|
November 21, 2007 |
|
SAMINATHAN Vs. STATE
|
July 13, 2007 |
|
SAMPATH Vs. STATE OF TAMIL NADU
|
April 9, 2007 |
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SAMPATH KUMAR Vs. K R RATHINAM
|
February 1, 2007 |
|
SAMPATH NATTAR Vs. GNANA SIVAM [DECEASED]
|
February 21, 2007 |
|
SAMSUDEEN Vs. SECRETARY TO GOVT OF TAMIL NADU
|
November 21, 2007 |
|
SAMUNDEESWARI Vs. NAGARAJAN
|
August 31, 2007 |
|
SAMUTHIRAKANI Vs. PARAMASIVAN
|
March 2, 2007 |
|
SAMUTHRA VIJAYA NAINAR Vs. SIRUKADAMBUR MASJID
|
June 29, 2007 |
|
SAMUTHRAM @ SEMBULINGAM Vs. KADALRAJAN
|
July 17, 2007 |
|
SAMY Vs. STATE
|
February 26, 2007 |
|
SANCO FIRE PROTECTION PVT LTD Vs. PIPELINES
|
August 7, 2007 |
|
SANGAN ALIAS PARAMASIVAM Vs. STATE
|
June 9, 2007 |
|
SANGHI TRANSPORT LIMITED Vs. ORIENTAL INSURANCE COMPANY DIVISIONAL OFFICE AT J N ROAD TIRUVALLUR
|
June 6, 2007 |
|
SANJAI AMMAL Vs. DHANALAKSHMI AMMAL
|
June 27, 2007 |
|
SANJOS JEWELLERS Vs. SYNDICATE BANK
|
September 14, 2007 |
|
SANKAR GANESH Vs. STATE
|
April 20, 2007 |
|
SANKARALINGAM ALIAS MICHAEL Vs. VELAYUDAM
|
May 16, 2007 |
|
SANMAR SPECIALITY CHEMICALS LTD Vs. BISWAJIT ROY
|
April 27, 2007 |
|
SANTHANA SELUVAI Vs. COMMISSIONER OF POLICE GREATER CHENNAI CHENNAI
|
July 4, 2007 |
|
SANTHANAPANDI S/O PERIASAMY THEVAR Vs. STATE, THROUGH THE INSPECTOR OF POLICE
|
March 7, 2007 |
|
SANTHANAPITCHAI FERNANDO Vs. COMMISSIONER
|
July 13, 2007 |
|
SANTHIVELU Vs. ADHIMOOLAM
|
June 20, 2007 |
|
SARADAMBAL Vs. SANTHI
|
March 7, 2007 |
|
SARADHAMANI Vs. SUBRAMANIAN
|
January 3, 2007 |
|
SARALA Vs. STATE OF TAMIL NADU
|
October 30, 2007 |
|
SARASU Vs. RAMASAMY
|
April 10, 2007 |
|
SARASWATHI Vs. JUNIOR ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD ARIYAMANGALAM TRICHY
|
April 10, 2007 |
|
SARASWATHI Vs. STATE OF TAMIL NADU
|
April 11, 2007 |
|
SARASWATHI Vs. STATE OF TAMIL NADU
|
November 14, 2007 |
|
SARASWATHI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS CHEPAUK CHENNAI
|
July 24, 2007 |
|
SARASWATHY BUS SERVICE Vs. MINOR M CIBIRAJ
|
November 7, 2007 |
|
SARAVANA SELVARATHINAM TRADING AND MANUFACTURING LTD Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
April 11, 2007 |
|
SARAVANAKUMAR Vs. COMMISSIONER OF POLICE
|
December 10, 2007 |
|
SARAVANAKUMAR Vs. THENMOZHI
|
December 7, 2007 |
|
SARAVANAN Vs. M SANKARAN
|
December 18, 2007 |
|
SARAVANAN Vs. STATE OF TAMILNADU
|
October 29, 2007 |
|
SARAVANAN Vs. STATE
|
July 25, 2007 |
|
SARAVANAN Vs. SECRETARY GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE CHENNAI 9
|
July 5, 2007 |
|
SARAVANAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
|
August 21, 2007 |
|
SARAVANAN Vs. STATE
|
June 12, 2007 |
|
SARAVANAN ALIAS MANDAI SARAVANAN Vs. STATE OF TAMIL NADU
|
September 5, 2007 |
|
SARDER BASHA Vs. STATE REPRESENTED BY THE
|
June 9, 2007 |
|
SARDHAR SHERIFF Vs. K. LAKSHUMANAPERUMAL
|
December 5, 2007 |
|
SARGUNAM Vs. DURAISAMY
|
February 5, 2007 |
|
SARIDHA Vs. STATE OF TAMIL NADU
|
August 27, 2007 |
|
SAROJ GOYAL Vs. STATE
|
November 29, 2007 |
|
SAROJA Vs. STATE
|
November 19, 2007 |
|
SAROJA Vs. STATE OF TAMIL NADU
|
July 5, 2007 |
|
SAROJA Vs. SARASWATHI
|
April 10, 2007 |
|
SAROJINI Vs. ARUNACHALAM PILLAI
|
April 16, 2007 |
|
SAROJINI RAMASWAMI Vs. ASSISTANT COMMISSIONER OF INCOME TAX CITY CIRCLE
|
January 22, 2007 |
|
SARPUTHIN Vs. STATE
|
March 27, 2007 |
|
SARTAJ BEGUM Vs. UMMAI KULSUM BEGUM SAHEBA WAKF
|
January 23, 2007 |
|
SASHIKALA Vs. S A SAHIDA BEEVI
|
January 5, 2007 |
|
SASI KUMAR Vs. STATE
|
March 9, 2007 |
|
SASIREKA Vs. GOVINDARAJAN
|
June 11, 2007 |
|
SATHISH Vs. STATE
|
July 5, 2007 |
|
SATHISH Vs. STATE
|
July 25, 2007 |
|
SATHISHKUMAR Vs. STATE OF TAMILNADU
|
November 7, 2007 |
|
SATHIYA ALIAS SATHIYANATHAN Vs. STATE OF TAMIL NADU
|
October 29, 2007 |
|
SATHRASALA SHARATH BABU Vs. SHANTHILAL KOTHARI
|
December 7, 2007 |
|
SATHYA Vs. STATE OF TAMIL NADU
|
August 9, 2007 |
|
SAVITHIRI AGARWAL Vs. KNITTWAY KNITTERS
|
November 20, 2007 |
|
SAYADU BEEDI COMPANY Vs. THIRUMALAI SUBBU alias THIRUMALAI
|
March 21, 2007 |
|
SEA HORSE SHIPPING AND SHIP MANAGEMENT P LTD Vs. BOARD OF TRUSTEES OF THE PORT OF MADRAS
|
August 6, 2007 |
|
SECRETARY HOME DEPARTMENT Vs. SHEELA
|
November 21, 2007 |
|
SECRETARY HOME DEPARTMENT Vs. D P ANAND
|
March 1, 2007 |
|
SECRETARY KUMARAN MIDDLE SCHOOL RAMANATHAPURAM DISTRICT Vs. V PANCHAVARNAM
|
September 5, 2007 |
|
SECRETARY MADRAS RACE CLUB CHENNAI Vs. SARASWATHY KAILASAM
|
January 18, 2007 |
|
SECRETARY NADAR COMMITTEE HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION
|
February 27, 2007 |
|
SECRETARY PERUNTHALAIVAR KAMARAJ HR SEC SCHOOL Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
|
November 16, 2007 |
|
SECRETARY ST JUDES COLLEGE THOOTHOOR KANYAKUMARI DISTRICT Vs. S ROBERT
|
August 24, 2007 |
|
SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION Vs. R NAGARAJAN
|
August 28, 2007 |
|
SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT FORT ST GEORGE CHENNAI 9 Vs. N PONNIAH
|
July 6, 2007 |
|
SECRETARY TO GOVERNMENT HOME DEPARTMENT Vs. R ALFERED WILSON
|
April 23, 2007 |
|
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. P M V DURAI
|
January 18, 2007 |
|
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. N SHANMUGASUNDARAM
|
November 5, 2007 |
|
SECRETARY TO GOVERNMENT STATE OF TAMIL NADU ENVIRONMENT AND FORESTS DEPARTMENT CHENNAI Vs. N VENKATESH
|
December 12, 2007 |
|
SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND THE DIRECTOR GENERAL OF POLICE Vs. R ALFERED WILSON AND THE REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL
|
April 23, 2007 |
|
SECRETARY TO GOVERNMENT, HOME DEPARTMENT; DIRECTOR GENERAL OF POLICE AND THE DEPUTY INSPECTOR GENERAL OF POLICE, RAMANATHAPURAM RANGE Vs. S MANOHARAN AND THE REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL
|
November 1, 2007 |
|
SECRETARY TO GOVT Vs. COMMISSIONER OF POLICE GREATER
|
November 20, 2007 |
|
SECRETARY V A M RETHINAM HINDU NADAR MIDDLE SCHOOL Vs. ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
|
October 1, 2007 |
|
SECRETARY V A M RETHINAM HINDU NADAR MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
October 1, 2007 |
|
SECRETARY YADHAVAR PRIMARY SCHOOL Vs. DISTRICT COLLECTOR
|
October 12, 2007 |
|
SECRETARY, PERUNTHALAIVAR KAMARAJ HR SEC SCHOOL, MEENAKSHIAPURAM, VIA RAJAPALAYAM VIRUDHUNAGAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU DEPARTMENT OF SCHOOL EDUCATION
|
November 16, 2007 |
|
SECRETARY, YADHAVAR PRIMARY SCHOOL Vs. COMMISSIONER, VASUDEVANALLUR PANCHAYAT UNION
|
October 12, 2007 |
|
SEENI @ SRINIVASAN S/O PERIYA KARUPPAN MOOPAR Vs. STATE
|
June 20, 2007 |
|
SEERANGA GOUNDER Vs. STATE OF TAMIL NADU
|
November 19, 2007 |
|
SEETHA INDUSTRIES Vs. CHAIRPERSON DEBT RECOVERY APPELLATE TRIBUNAL
|
October 4, 2007 |
|
SEETHALAKSHMI Vs. UMAYAPARVATHY
|
August 27, 2007 |
|
SEETHARAMAN Vs. STATE OF TAMIL NADU
|
October 8, 2007 |
|
SEKAR @ CHANDHRASEKAR Vs. STATE
|
March 23, 2007 |
|
SELLATHAL Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION CHEPAUK CHENNAI
|
December 13, 2007 |
|
SELVA GANESH TRADERS Vs. COMMERCIAL TAX OFFICER
|
June 13, 2007 |
|
SELVA KUMAR Vs. STATE
|
August 10, 2007 |
|
SELVA RANI Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPT
|
October 23, 2007 |
|
SELVAM Vs. STATE OF TAMIL NADU
|
October 30, 2007 |
|
SELVAM Vs. DIRECTOR GENERAL OF POLICE
|
November 21, 2007 |
|
SELVAM Vs. STATE OF TAMIL NADU
|
December 10, 2007 |
|
SELVAM Vs. RADJARATHINAM
|
February 23, 2007 |
|
SELVAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
November 30, 2007 |
|
SELVAM Vs. MUTHU
|
June 13, 2007 |
|
SELVAPANDI Vs. INSPECTOR OF POLICE AMATHUR POLICE STATION
|
June 9, 2007 |
|
SELVARAJ Vs. S RAMESH & ANR
|
April 27, 2007 |
|
SELVARAJ Vs. KRISHNASAMY REDDIAR, CHINNASAMY, BALASUNDARAM AND TAMIL SELVAN
|
April 1, 2007 |
|
SELVARAJ Vs. STATE
|
April 27, 2007 |
|
SELVARAJ Vs. STATE OF TAMIL NADU
|
April 10, 2007 |
|
SELVARAJ Vs. MAYANDI DEVAR
|
October 25, 2007 |
|
SELVARAJ Vs. R SUSEELS
|
August 31, 2007 |
|
SELVARAJ ALIAS CHINRAJ Vs. STATE OF TAMILNADU
|
December 4, 2007 |
|
SELVARAJ DIED Vs. NARAYANAN
|
January 5, 2007 |
|
SELVARAJU Vs. N PANDIAN
|
February 13, 2007 |
|
SELVI Vs. STATE OF TAMIL NADU
|
December 3, 2007 |
|
SELVI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
August 16, 2007 |
|
SELVI DHARANI Vs. STATE OF TAMIL NADU
|
August 22, 2007 |
|
SELVI DHARANI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
|
August 22, 2007 |
|
SEMBULINGAM Vs. PARAMASIVAM
|
February 16, 2007 |
|
SENBAGASUNDARI Vs. SUPERINTENDENT OF POLICE VELLORE DISTRICT
|
May 15, 2007 |
|
SENGODI Vs. STATE OF TAMIL NADU
|
March 2, 2007 |
|
SENIOR REGIONAL MANAGER TAMILNADU CIVIL SUPPLIES CORPORATION LTD Vs. C S A GANESH (MINOR)
|
March 3, 2007 |
|
SENIOR REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD Vs. K BAGAVATHI AMMAL
|
July 13, 2007 |
|
SENTHAMIL SELVAN Vs. STATE OF THE INSPECTOR OF POLICE TRAFFIC INVESTIGATION WING SALEM DISTRICT
|
July 27, 2007 |
|
SENTHAMIL SELVI Vs. STATE OF TAMIL NADU
|
December 5, 2007 |
|
SENTHIL Vs. STATE
|
September 25, 2007 |
|
SENTHIL Vs. STATE
|
July 2, 2007 |
|
SENTHIL KUMAR Vs. SURESH KUMAR
|
June 27, 2007 |
|
SENTHIL KUMAR Vs. BATTALION NO 5 THALAVAI TAMIL NADU SPECIAL PROTECTION FORCE 5TH REGIMENT AVADI
|
June 4, 2007 |
|
SENTHIL KUMAR Vs. STATE OF TAMIL NADU
|
April 18, 2007 |
|
SENTHIL KUMAR Vs. DISTRICT MAGISTRATE AND DISTRICT
|
December 14, 2007 |
|
SENTHIL NATHAN Vs. STATE
|
January 5, 2007 |
|
SENTHILKUMAR Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR NAGAPATTINAM DISTRICT
|
August 21, 2007 |
|
SENTHILKUMAR Vs. REGIONAL MANAGER, INDIAN OIL CORPORATION LTD
|
December 5, 2007 |
|
SENTHILKUMAR Vs. DISTRICT COLLECTOR
|
September 7, 2007 |
|
SENTHILKUMAR Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
|
August 21, 2007 |
|
SENTHILKUMAR ALIAS SENTHIL Vs. COMMISSIONER OF POLICE
|
November 12, 2007 |
|
SENTHILKUMAR ALIAS SENTHIL Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPT
|
November 12, 2007 |
|
SENTHILVEL Vs. STATE OF TAMIL NADU
|
January 29, 2007 |
|
SENTHILVEL SECRETARY AVC COLLEGE MAYILADUTHURAI Vs. RETHINAKUMAR
|
July 17, 2007 |
|
SENTHUR PANDIAN Vs. STATE OF TAMILNADU
|
June 22, 2007 |
|
SERVICES ASSOCIATION OF SEVENTH DAY ADVENTISTS P LTD Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION III CHENNAI
|
June 15, 2007 |
|
SHAIK ANSAR BASHA ALIAS S A BASHA Vs. C Y JAVID AHMED
|
June 6, 2007 |
|
SHAKEENA Vs. BANK OF INDIA
|
March 9, 2007 |
|
SHAKIEMOHAMED Vs. SECRETARY TO THE GOVERNMENT
|
December 11, 2007 |
|
SHALIMAR PAINTS LTD Vs. MURLIDHARAN HARDWARE MART
|
September 14, 2007 |
|
SHAMSUL LUHA Vs. JAMIATHU AHLIL KURAN VAL HATESH
|
August 27, 2007 |
|
SHANKAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
|
September 25, 2007 |
|
SHANKAR S/O MAYAN Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND THE COMMISSIONER OF POLICE
|
August 17, 2007 |
|
SHANMUGAM Vs. GURUSAMY
|
March 1, 2007 |
|
SHANMUGAPANDIAN Vs. STATE OF TAMILNADU
|
March 8, 2007 |
|
SHANMUGHAM Vs. STATE
|
November 27, 2007 |
|
SHANMUGHAM AND ANOTHER Vs. PERUMAL
|
October 4, 2007 |
|
SHANTHA MANI Vs. PALANIAMMAL
|
February 6, 2007 |
|
SHANTHI Vs. STATE
|
February 5, 2007 |
|
SHANTHI Vs. T D VISWANATHAN
|
January 22, 2007 |
|
SHANTHI Vs. STATE
|
February 15, 2007 |
|
SHANTHI Vs. STATE OF TAMIL NADU
|
August 10, 2007 |
|
SHANTHI Vs. CHAIRMAN TAMILNADU SLUM CLEARANCE BOARD
|
November 22, 2007 |
|
SHANTHI W/O SEKAR ALIAS CHANDRASEKAR Vs. STATE OF TAMIL NADU
|
August 17, 2007 |
|
SHANTI VEDANAYAGAM Vs. P GOVARDHANAN
|
June 4, 2007 |
|
SHARDA INDUSTRIES Vs. COMMERCIAL TAX OFFICER
|
November 1, 2007 |
|
SHASUN CHEMICALS AND DRUGS LTD Vs. SMALL INDUSTRIES PROMOTION CORPORATION OF TAMILNADU
|
September 20, 2007 |
|
SHAVAN AGENCIES Vs. STATE
|
November 27, 2007 |
|
SHEELA RANI TEXTILES LTD Vs. SUPERINTENDING ENGINEER MADURAI ELECTRICITY DISTRIBUTION CIRCLE
|
November 16, 2007 |
|
SHEETAL Vs. STATE OF TAMIL NADU
|
September 21, 2007 |
|
SHEIK ALLAUDIN Vs. ANNIBAL THAMILARASI JESINTHA
|
November 6, 2007 |
|
SHEIK DAWOOD AND SAHUL HAMEED Vs. RENGAN AMABALAM
|
July 2, 2007 |
|
SHEPHERD S FARM THORAPALLI Vs. WILD LIFE WARDEN MUDUMALAI WILD LIFE SANTUARY AND NATIONAL PARK
|
January 4, 2007 |
|
SHERIFF E Vs. TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION
|
July 13, 2007 |
|
SHIVA TEXYARN LIMITED Vs. SMT LALITHA KRISHNAN; N KRISHNASWAMI AND G SUBRAMANIAM
|
June 18, 2007 |
|
SHIVAKUMAR Vs. PALANISAMY
|
July 3, 2007 |
|
SHOBANA Vs. SUNDARARAJ
|
December 20, 2007 |
|
SHREE AMBIKA SUGARS LTD Vs. COMMERCIAL TAX OFFICER
|
February 16, 2007 |
|
SHREE KRISHNA KESHAV LABORATORIES LTD Vs. PUSHPA S FOMRA
|
August 3, 2007 |
|
SHRI ANDAL ALAGAR KALYANA MANDAPAM PRIVATE LIMITED Vs. UNION OF INDIA
|
February 16, 2007 |
|
SHRIRAM CHITS AND INVESTMENTS (P) LTD Vs. K SUBBAIYAN
|
October 25, 2007 |
|
SHRIRAM CHITS AND INVESTMENTS P LTD Vs. K SUBRAMANIAN
|
October 25, 2007 |
|
SHRIRAM INVESTMENT SERVICES LTD Vs. PALKI/JEYPAD INVESTMENT P LTD
|
February 26, 2007 |
|
SHYAMLAL Vs. A MADHESWARAN
|
October 5, 2007 |
|
SIDHI SMELTERS PVT LTD Vs. TAMIL NADU ELECTRICITY BOARD
|
August 18, 2007 |
|
SIKKENDER ANEES Vs. VAIYALIMUTHU THEVAR
|
August 9, 2007 |
|
SILICON VALLEY EXPORTS Vs. SYED AMEENA BEEVI
|
June 5, 2007 |
|
SILVESTER Vs. INSPECTOR OF POLICE KOLATHOOR CHENNAI
|
July 17, 2007 |
|
SILVIYA ESTHER Vs. RUBAN JAYASINGH
|
November 6, 2007 |
|
SINDHU ALIAS VEDAPRIYA Vs. SEKAR
|
April 13, 2007 |
|
SINGARAM Vs. LEELAVATHI ACHI
|
December 18, 2007 |
|
SINGH S/O Y JOHN GNANAMUTHU,; LENIN @ LENIN LAWRENCE S/O LAWRENCE AND KANNAN @ RAJ S/O THANKANADAR Vs. STATE
|
March 8, 2007 |
|
SINNAMANI Vs. G VETTIVEL
|
August 31, 2007 |
|
SINNAMANI AND ANOTHER Vs. G VETTIVEL
|
September 1, 2007 |
|
SIPRIAN HOTELS P LTD Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 6, 2007 |
|
SIRAJUDHIN Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE, DISTRICT CRIME BRANCH
|
July 18, 2007 |
|
SIRUGUDUGU NAGA VENKATA DURGAKUMARI Vs. SIRUGUDU JHANSILAKSHMI
|
January 24, 2007 |
|
SITALAKSHMI MILLS LTD Vs. T V NARASIMMAN
|
October 9, 2007 |
|
SITALAKSHMI MILLS LTD Vs. PRESIDING OFFICER
|
October 9, 2007 |
|
SIV INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
October 29, 2007 |
|
SIVA Vs. STATE OF TAMILNADU
|
December 6, 2007 |
|
SIVA ALIAS SIVASUBRAMANIAM Vs. INSPECTOR OF POLICE
|
March 24, 2007 |
|
SIVA KUMAR Vs. NATARAJAN
|
February 3, 2007 |
|
SIVA OIL MILLS Vs. DEPUTY COMMERCIAL TAX OFFICER
|
October 24, 2007 |
|
SIVA RAMASAMY Vs. STATE OF TAMIL NADU
|
October 23, 2007 |
|
SIVAGANGAI PAIYUR PILLAIVAYAL PRIMARY CO-OP BANK Vs. KANNAMMAL W/O DHARMARAJ; DEPUTY REGISTRAR, COOPERATIVE AND SIVAGANGAI PAIYUR PILLAIVAYAL PRIMARY CO-OPERATIVE BANK THROUGH ITS PRESIDENT
|
July 20, 2007 |
|
SIVAKAMA SUNDARI RAVI Vs. STATE OF TAMIL NADU
|
February 26, 2007 |
|
SIVAKAMI AMMAL Vs. TAHSILDAR
|
March 2, 2007 |
|
SIVAKATATCHAM Vs. MURUGIAH PILLAI
|
March 21, 2007 |
|
SIVAKUMAR Vs. R SENGODAN
|
June 27, 2007 |
|
SIVAKUMAR Vs. STATE OF TAMIL NADU
|
April 27, 2007 |
|
SIVAKUMAR Vs. STATE
|
November 29, 2007 |
|
SIVALINGAM Vs. STATE OF TAMIL NADU
|
October 10, 2007 |
|
SIVAMURUGAN Vs. SIVANU
|
December 3, 2007 |
|
SIVANAMALAI GOUNDER Vs. A PALANISAMY GOUNDER
|
January 12, 2007 |
|
SIVANANDA STEELS LIMITED Vs. RECOVERY OFFICER EMPLOYEES STATE INSURANCE CORPORATION
|
January 20, 2007 |
|
SIVANANDA STEELS LTD Vs. COMMERCIAL TAX OFFICER
|
April 10, 2007 |
|
SIVANESAN CHETTIAR Vs. SIVALOCHANAI AMMAL
|
March 12, 2007 |
|
SIVANMOORTHY Vs. STATE
|
September 17, 2007 |
|
SIVAPRAKASA PANDARA SANNADHI AVARGAL ADHEENAKARTHAR THIRUVADUTHURAI ADHEENAM THIRUVADUTHURAI AND HEREDITARY TRUSTEE OF THIRUVADUTHURAI ADHEENAM THIRUVADUTHURAI Vs. STATE OF TAMILNADU
|
November 15, 2007 |
|
SIVAPRAKASAM Vs. THIRUVENGADAM
|
July 5, 2007 |
|
SIVARAJ Vs. VELLAICHAMY ALIAS VENKIDUSAMY
|
July 12, 2007 |
|
SIVARAJ S Vs. MANAGING DIRECTOR TAMIL NADU FOREST CORPORATION LTD
|
August 14, 2007 |
|
SIVAS TWINS OWNER ASSOCIATION Vs. COMMISSIONER CORPORATION OF CHENNAI
|
March 29, 2007 |
|
SIVASUBRAMANIAM ALIAS SIVA ALIAS SRI Vs. STATE OF TAMIL NADU
|
September 26, 2007 |
|
SIVASWAMY Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION PERAMBALUR
|
July 17, 2007 |
|
SKIN TRADE AGENCIES Vs. INDO INTERNATIONAL PVT LIMITED
|
October 26, 2007 |
|
SKINS TANE CO Vs. A M ABDUL KHADER
|
November 23, 2007 |
|
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. SARTIME HOROLOGICAL PVTLTD
|
February 6, 2007 |
|
SOCIETY OF ST JOSEPHÏ¿½S COLLEGE TIRUCHY Vs. UNION OF INDIA
|
February 28, 2007 |
|
SOKKALINGAM, KUILA Vs. STATE OF TAMIL NADU
|
June 19, 2007 |
|
SOLIAMMAL Vs. STATE OF TAMIL NADU
|
August 13, 2007 |
|
SOMASUNDARI Vs. STATE OF TAMILNADU
|
December 4, 2007 |
|
SOMESHWARA SPUN PVT LTD Vs. TAMIL NADU ELECTRICITY BOARD
|
January 19, 2007 |
|
SOMU ASARI Vs. R VARADARAJAN
|
April 16, 2007 |
|
SOMU THEVAR Vs. STATE BY INSPECTOR OF POLICE
|
February 20, 2007 |
|
SONAL VYAPAR LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
|
January 7, 2007 |
|
SONY INDIA LTD Vs. COMMERCIAL TAX OFFICER
|
September 7, 2007 |
|
SOORI ALIAS SOORIYAPRAKASH Vs. STATE OF TAMIL NADU
|
December 5, 2007 |
|
SOORYA FOUNDATIONS Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD NO 800 ANNA SALAI CHENNAI
|
November 30, 2007 |
|
SORIMUTHU BHATTAR Vs. MAHAARAJA BHATTAR
|
September 6, 2007 |
|
SORIN BIOMEDICA CARDIO S P A Vs. HEART CARE INDIA CO
|
July 17, 2007 |
|
SOUNDARAM Vs. STATE
|
March 21, 2007 |
|
SOUNDARAVALLI AMMAL Vs. GOVERNMENT OF T N
|
September 19, 2007 |
|
SOUNDARRAJAN Vs. STATE OF TAMIL NADU
|
July 25, 2007 |
|
SOUTH INDIA CORPORATION LTD Vs. COMMERCIAL TAX OFFICER
|
April 9, 2007 |
|
SOUTH INDIA SUGARS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX SPECIAL RANGE
|
November 6, 2007 |
|
SOUTH INDIAN BANK LTD Vs. M M T C LTD
|
July 10, 2007 |
|
SOUTHER AMMAL Vs. JAGADAMBAL
|
February 26, 2007 |
|
SOUTHERN AGRO ENGINE (P) LTD Vs. UNION OF INDIA
|
October 26, 2007 |
|
SOUTHERN INDIA BEARING DISTRIBUTORS ASSOCIATION Vs. SPL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
|
March 6, 2007 |
|
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 17, 2007 |
|
SOUTHERN RAILWAY Vs. S PONNUSAMY
|
March 30, 2007 |
|
SOUTHERN RAILWAY LICENSE PORTERS UNION Vs. UNION OF INDIA
|
February 20, 2007 |
|
SOUTHERN RAILWAY LICENSE PORTERS UNION REG NO 2377/MDS Vs. UNION OF INDIA
|
February 22, 2007 |
|
SOUTHERN ROADWAYS LTD Vs. E S I CORPORATION
|
January 10, 2007 |
|
SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT CHENNAI Vs. M ARUMUGAM
|
July 24, 2007 |
|
SPECIAL DEPUTY COLLECTOR STAMPS Vs. B RAJAPPA
|
January 29, 2007 |
|
SPECIAL DEPUTY TAHSILDAR LAND ACQUISITION CHENNAI METROPOLITAN DEVELOPMENT EGMORE Vs. P MADHUSUDANAN
|
November 29, 2007 |
|
SPECIAL OFFICER 0 574 ARUMUGAMANGALAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE AUTHORITY
|
September 12, 2007 |
|
SPECIAL OFFICER NAZARATH URBAN CO-OPERATIVE BANK LTD Vs. C DEVA ANBU
|
April 12, 2007 |
|
SPECIAL OFFICER OMALUR TALUK CO OPERATIVE LAND DEVELOPMENT BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
|
March 5, 2007 |
|
SPECIAL OFFICER RAMANATHAPURAM DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED Vs. S SEBASTIAN
|
December 13, 2007 |
|
SPECIAL OFFICER, PUDUKKOTTAI DISTRICT CO-OPERATIVE BANK LIMITED Vs. R. DEVENDRAM
|
April 4, 2007 |
|
SPECIAL OFFICER,OMALUR TALUK CO OPERATIVE LAND DEVELOPMENT BANK LTD Vs. K VARADARAJAN
|
March 5, 2007 |
|
SPECIAL TAHSILDAR Vs. V GOPAL
|
November 16, 2007 |
|
SPECIAL TAHSILDAR Vs. SEBESTIAN
|
November 1, 2007 |
|
SPECIAL TAHSILDAR [A D W ] TIRUCHENDUR Vs. A SUBBIAH
|
March 30, 2007 |
|
SPECIAL TAHSILDAR ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT TIRUPATTUR Vs. KANNU GOUNDER
|
February 22, 2007 |
|
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE KANGEYAM Vs. SUBBURAYA GOUNDER
|
December 4, 2007 |
|
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE MAYILADUTHURAI Vs. JUBEER MOHAMED
|
November 26, 2007 |
|
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE NAMAKKAL Vs. RAJAMMBAL
|
December 12, 2007 |
|
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE POLUR Vs. KARAPPAN
|
November 22, 2007 |
|
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE RAMANATHAPURAM Vs. SEETHALAKSHMI AMMAL DIED
|
November 1, 2007 |
|
SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER TAMIL NADU HOUSING SCHEME Vs. THILAGAM
|
March 2, 2007 |
|
SPECIAL TAHSILDAR LA DOUBLE WAY RAILWAY SCHEME TAMBARAM MADRAS Vs. B RADHAKRISHNA REDDY
|
November 20, 2007 |
|
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE VRIDHACHALAM Vs. SORNAMBAL ALIAS SORNASUNDARI
|
November 23, 2007 |
|
SPECIAL TAHSILDAR LAND ACQUISITION BHEL UNIT RANIPET Vs. AMIRTHAMMAL
|
November 27, 2007 |
|
SPECIAL TAHSILDAR LAND ACQUISITION MISC SCHEMES SAIDAPET MADRAS Vs. SARADAMBAL
|
November 16, 2007 |
|
SPECIAL TAHSILDAR LAND ACQUISITION OFFICER ADW Vs. GERMANI AMMAL
|
October 30, 2007 |
|
SPECIAL TAHSILDAR LAND ACQUISITION SOUTH NEIGHBOURHOOD SCHEME Vs. P ALAKERSWARI NAICKER
|
October 24, 2007 |
|
SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE, RAMANATHAPURAM Vs. SEETHALAKSHMI AMMAL
|
November 1, 2007 |
|
SPECIAL TAHSILDHAR, LAND ACQUISITION Vs. FRANCIS AND; DEFENCE ESTATE OFFICER
|
December 19, 2007 |
|
SPECIAL TAHSILDHAR, LAND ACQUISITION Vs. SEVATHIAMMAL AND; DEFENCE ESTATE OFFICER
|
December 20, 2007 |
|
SPECIAL TAHSILDHAR, LAND ACQUISITION, UNIT-1 Vs. THAINEESRAJ
|
November 15, 2007 |
|
SPICES VALLEY ESTATE LTD Vs. TC FOREXPRESS LTD
|
February 1, 2007 |
|
SRC PROJECTS (P) LTD Vs. COMMERCIAL TAX OFFICER
|
February 23, 2007 |
|
SREE JAYASUBHA SPINNERS P LTD Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU
|
January 31, 2007 |
|
SREE KAMATCHI AMMAN CONSTRUCTIONSREP Vs. DIVISIONAL RAILWAYS MANAGER/WORKS PALGHAT DIVISION
|
July 18, 2007 |
|
SREE SARAVANA TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER
|
August 22, 2007 |
|
SREE SUBHA JAYAM CHITS AND FINANCES Vs. E JELL SUDHAKAR JABARAJ
|
March 30, 2007 |
|
SREE VELMURUGAN INDUSTRIES Vs. SUPERINTENDING ENGINEER, PUDUKOTTAI ELECTRICITY; ACCOUNTS OFFICER/REVENUE, PUDUKOTTAI ELECTRICITY AND SPECIAL OFFICER, THIRUMEYYAM RURAL ELECTRIC COOPERATIVE SOCIETY
|
November 22, 2007 |
|
SREEKUMAR T V Vs. REGISTRAR, ANNA UNIVERSITY AND SRI NANDHANAM COLLEGE OF ENGINEERING AND TECHNOLOGY
|
November 30, 2007 |
|
SREERANGA NACHIAR DECEASED Vs. ATHI CHETTIAR
|
November 21, 2007 |
|
SRENEVASSA THEATRE Vs. DISTRICT COLLECTOR OF CUDDALORE
|
October 25, 2007 |
|
SREYAS SRIPAL Vs. UPASANA FINANCE LTD
|
July 9, 2007 |
|
SREYAS SRIPAL AND MR T P ANAND Vs. UPASANA FINANCE LIMITED
|
June 9, 2007 |
|
SRI GRAHA AGENCIES Vs. DEPUTY GENERAL MANAGER
|
December 6, 2007 |
|
SRIDEVI COMPANY Vs. N A S JEYARAJ
|
March 15, 2007 |
|
SRIDHARAN Vs. S NATARAJAN
|
March 8, 2007 |
|
SRIDHARAN Vs. LAKSHMIKANTHAM AMMAL DIED
|
August 31, 2007 |
|
SRIDHARAN Vs. STATE
|
September 28, 2007 |
|
SRIKUMAR TEXTILES (P) LTD. Vs. SUNDARAM FINANCE LTD.
|
May 31, 2007 |
|
SRINIVASA I T I Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING
|
February 5, 2007 |
|
SRINIVASAGAM ALIAS SRINIVASAN Vs. TAHSILDAR, SRIVILLIPUTHUR TALUK, TALUK OFFICE, SRIVILLIPUTHUR
|
October 24, 2007 |
|
SRINIVASAN Vs. STATE
|
April 11, 2007 |
|
SRINIVASAN Vs. SEENIKONAR
|
November 13, 2007 |
|
SRINIVASAN Vs. STATE OF TAMIL NADU
|
December 7, 2007 |
|
SRIRAMULU Vs. JAYAPAL
|
June 12, 2007 |
|
SRIVILLIPUTHUR PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. R PERUMAL; JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES; DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 19, 2007 |
|
ST MARKS EDUCATIONAL TRUST Vs. S SAMPATH
|
July 9, 2007 |
|
ST. JOSEPH'S ESTATE Vs. STATE OF TAMIL NADU
|
August 29, 2007 |
|
STALIN @ STALIN SAMUEL Vs. STATE
|
August 24, 2007 |
|
STAN PACKS INDIA LTD Vs. COMMERCIAL TAX OFFICER KILPAUK ASSESSMENT CIRCLE CHENNAI
|
September 17, 2007 |
|
STANLEY Vs. STATE OF TAMIL NADU
|
March 29, 2007 |
|
STATE Vs. RATHINAM ALIAS RATHINAN
|
April 4, 2007 |
|
STATE Vs. ANBAZHAGAN
|
April 4, 2007 |
|
STATE Vs. V DEVARAJAN ASSISTANT ENGINEER O AND M T N E B HARUR
|
April 27, 2007 |
|
STATE Vs. PRABAKARAN
|
June 4, 2007 |
|
STATE Vs. BALAMURUGAN
|
January 29, 2007 |
|
STATE Vs. R SASIKALA
|
June 12, 2007 |
|
STATE Vs. PERIYA CHELLAMUTHU
|
February 5, 2007 |
|
STATE Vs. RAMANATHAN
|
January 23, 2007 |
|
STATE Vs. STATE
|
January 4, 2007 |
|
STATE Vs. C SUDHARSANAM
|
June 11, 2007 |
|
STATE Vs. K NATARAJAN
|
December 10, 2007 |
|
STATE Vs. ANALAGAN; R DRAVIDA MANISELVAM
|
July 3, 2007 |
|
STATE Vs. SUNDARAMOORTHY
|
September 10, 2007 |
|
STATE Vs. VAIYATHRASU
|
July 10, 2007 |
|
STATE BANK OF INDIA Vs. ANJALAKSHMI AMMAL MADURANTAKAM
|
November 29, 2007 |
|
STATE BANK OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
|
June 28, 2007 |
|
STATE BANK OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
|
April 10, 2007 |
|
STATE BANK OF INDIA SATHY ROAD GANAPATHY COIMBATORE 641 006 Vs. A K KANDASWAMY PROPRIETOR SRI RANGA INDUSTRIES
|
April 27, 2007 |
|
STATE BANK OF INDIA, DISCIPLINARY PROCEEDINGS SECTION Vs. M RAJA
|
December 5, 2007 |
|
STATE EXPRESS TRANSPORT CORPORATION LTD Vs. LAKSHMI
|
November 6, 2007 |
|
STATE EXPRESS TRANSPORT CORPORATION LTD , (TAMIL NADU DIVISION-I) Vs. TMT CHITRA; SANKARAMMAL
|
December 19, 2007 |
|
STATE EXPRESS TRANSPORT CORPORATION LTD; THIRUMALAIKUTTY Vs. PRESIDING OFFICER, LABOUR COURT; M THIRUMALAIKUTTI; MANAGING DIRECTOR, TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD , (FORMERLY THIRUVALLUVAR TRANSPORT CORPORATION); PRESIDING OFFICER, LABOUR COURT
|
December 17, 2007 |
|
STATE FOOD INSPECTOR Vs. MANI
|
March 12, 2007 |
|
STATE GOVERNMENT OF TAMIL NADU Vs. K S ANNAPPARAJA
|
February 5, 2007 |
|
STATE GOVERNMENT OF TAMIL NADU Vs. THIRU R NATARAJAN AND THE REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL
|
June 28, 2007 |
|
STATE GOVERNMENT OF TAMIL NADU Vs. A LINGAMMAL
|
February 5, 2007 |
|
STATE LORRY OWNERS FEDERATION Vs. DIVISIONAL ENGINEER NATIONAL HIGHWAYS
|
March 1, 2007 |
|
STATE OF TAMIL NADU Vs. S JAYALAKSHMI
|
March 2, 2007 |
|
STATE OF TAMIL NADU Vs. NATESAN AGENCIES PLANTATIONS
|
February 26, 2007 |
|
STATE OF TAMIL NADU Vs. KASTHURIBAI BASKARAN
|
February 19, 2007 |
|
STATE OF TAMIL NADU Vs. A KANDASAMY
|
March 6, 2007 |
|
STATE OF TAMIL NADU Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
February 6, 2007 |
|
STATE OF TAMIL NADU Vs. WILLIAMS
|
January 24, 2007 |
|
STATE OF TAMIL NADU Vs. R SUKUMARAN
|
January 29, 2007 |
|
STATE OF TAMIL NADU Vs. M S SIVAKADACHAM
|
January 29, 2007 |
|
STATE OF TAMIL NADU Vs. A VISWANATHAN
|
January 4, 2007 |
|
STATE OF TAMIL NADU Vs. SELLAMMAL
|
October 29, 2007 |
|
STATE OF TAMIL NADU Vs. K. SAROJA
|
September 14, 2007 |
|
STATE OF TAMIL NADU Vs. TVL RAMNADU DISTRICT SARVODAYA SANGAM SRIVILLIPUTHUR
|
November 1, 2007 |
|
STATE OF TAMIL NADU Vs. TVL S R TRADERS
|
October 31, 2007 |
|
STATE OF TAMIL NADU Vs. ANNABARANI
|
October 22, 2007 |
|
STATE OF TAMIL NADU Vs. DEPUTY COMMISSIONER CT COIMBATORE
|
October 4, 2007 |
|
STATE OF TAMIL NADU Vs. TVL K P R KNITS
|
October 4, 2007 |
|
STATE OF TAMIL NADU Vs. T R SURRENDRANATH
|
November 22, 2007 |
|
STATE OF TAMIL NADU Vs. MARIAMMA PAUL
|
July 26, 2007 |
|
STATE OF TAMIL NADU Vs. T S JAYAKUMAR
|
July 26, 2007 |
|
STATE OF TAMIL NADU Vs. B JOTHI NAIDU CHAIRMAN PANCHAYAT UNION TIRUTTANI VELANGERI VILLAGE TIRUTTANI TALUK
|
July 20, 2007 |
|
STATE OF TAMIL NADU Vs. APSARA THEATRE VELLORE NORTH ARCOT DISTRICT
|
July 19, 2007 |
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STATE OF TAMIL NADU Vs. KALAIARASAN
|
August 6, 2007 |
|
STATE OF TAMIL NADU Vs. TVL M R S LUCKY CENTRE
|
September 12, 2007 |
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STATE OF TAMIL NADU Vs. M RAMASWAMY
|
September 26, 2007 |
|
STATE OF TAMIL NADU Vs. SANTHI THEATRE
|
August 23, 2007 |
|
STATE OF TAMIL NADU Vs. NAGALAKSHMI AND CO
|
August 23, 2007 |
|
STATE OF TAMIL NADU Vs. LAVANYA ENTERPRISES
|
December 13, 2007 |
|
STATE OF TAMIL NADU Vs. KALLAKURICHI TALUK RETIRED OFFICIALS ASSOCIATION
|
December 17, 2007 |
|
STATE OF TAMIL NADU Vs. PULLIAMMAL
|
December 20, 2007 |
|
STATE OF TAMIL NADU Vs. JANAB HABEEB JAN K
|
July 10, 2007 |
|
STATE OF TAMIL NADU Vs. ORIENT PACKAGING INDUSTRIES
|
June 8, 2007 |
|
STATE OF TAMIL NADU Vs. PREMIER LITHO WORKS
|
June 8, 2007 |
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STATE OF TAMILNADU Vs. K RAMACHANDRAN
|
September 21, 2007 |
|
STATE OF TAMILNADU Vs. K DAMODARASAMY NAIDU AND BROS 47 EAST AROKIASAMY ROAD COIMBATORE
|
September 12, 2007 |
|
STATE OF TAMILNADU Vs. SECRETARY TO THE GOVERNMENT
|
September 14, 2007 |
|
STATE OF TAMILNADU Vs. M VENKATESAN
|
July 25, 2007 |
|
STATE OF TAMILNADU Vs. TVL SOUTHERN AGRIFURANE INDUSTRIES LTD
|
July 4, 2007 |
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STATE OF TAMILNADU Vs. P RANGASAMY
|
April 3, 2007 |
|
STATE OF TAMILNADU Vs. KANNAN TALKIES
|
April 3, 2007 |
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SUB REGISTRAR Vs. R SUKUMARAN
|
January 29, 2007 |
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SUB REGISTRAR Vs. S JOTHEESWARAN
|
January 29, 2007 |
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SUB REGISTRAR KODAMBAKKAM OFFICE OF THE SUB REGISTRAR CHENNAI 24 Vs. MANSOOR ALI KHAN
|
February 26, 2007 |
|
SUB REGISTRAR REGISTRATION DEPARTMENT Vs. R RAMA
|
October 26, 2007 |
|
SUB REGISTRAR VELACHERRY, VIJAYA NAGAR Vs. K SUSEELA
|
March 5, 2007 |
|
SUBASH FOUNDATION N Vs. CHAIRMAN AND MANAGING DIRECTOR
|
October 26, 2007 |
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SUBBIAH Vs. MANAGING DIRECTOR,TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD
|
November 14, 2007 |
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SUBBURAJ SPINNING MILLS (P) LIMITED, SANKAR NAGAR Vs. COMMERCIAL TAX OFFICER, PALAYAMKOTTAI
|
September 10, 2007 |
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SUBBURAJ TEXTILE MILLS P LIMITED Vs. STATE OF TAMIL NADU
|
September 10, 2007 |
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SUBBURAM Vs. RAJA GURU
|
July 6, 2007 |
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SUBBURAM Vs. RAJENDRAN
|
July 6, 2007 |
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SUBRAMANI Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
|
October 31, 2007 |
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SUBRAMANI Vs. RAMASAMY
|
February 22, 2007 |
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SUBRAMANI Vs. STATE
|
June 29, 2007 |
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SUBRAMANIA REDDY Vs. DEPUTY SALT COMMISSIONER SHASTRI BHAVAN CHENNAI
|
April 26, 2007 |
|
SUBRAMANIA UDAYAR SONS PARTNERSHIP FIRM D NO 6 Vs. SATHYANARAYANAN
|
February 6, 2007 |
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SUBRAMANIAM Vs. DEVANATHASWAMI DEVASTHANAM
|
February 19, 2007 |
|
SUBRAMANIAM Vs. STATE
|
March 15, 2007 |
|
SUBRAMANIAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
December 5, 2007 |
|
SUBRAMANIAM Vs. SUBBULAKSHMI
|
November 6, 2007 |
|
SUBRAMANIAM Vs. STATE OF TAMIL NADU
|
December 5, 2007 |
|
SUBRAMANIAN Vs. INSPECTOR OF POLICE
|
March 9, 2007 |
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SUBRAMANIAN ALIAS RAVI SUBRAMANIAN Vs. STATE ANDHRA PRADESH
|
November 20, 2007 |
|
SUBRAMANIAN SWAMY Vs. STATE OF TAMIL NADU
|
February 5, 2007 |
|
SUBRAMANIYAM Vs. MANAGING DIRECTOR DHEERAN CHINNAMALAI TRANSPORTS CORPORATION LTD
|
November 5, 2007 |
|
SUBRAMANIYAN Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
|
August 21, 2007 |
|
SUBRAMANIYAN Vs. DHAYALAN
|
February 26, 2007 |
|
SUBRAMANIYAN Vs. STATE
|
March 13, 2007 |
|
SUBRAMANYA GOUNDER Vs. PERUMALAMMAL
|
April 5, 2007 |
|
SUDARSANAM A B Vs. STATE OF TAMIL NADU
|
August 21, 2007 |
|
SUDHA Vs. STATE OF TAMIL NADU
|
August 22, 2007 |
|
SUDHA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, VILLUPURAM DISTRICT
|
August 22, 2007 |
|
SUDHAKAR Vs. STATE OF TAMILNADU
|
December 4, 2007 |
|
SUGANTHI Vs. RAMARAJ
|
April 16, 2007 |
|
SUGARCANE GROWERS AND SAKTHI SUGARS SHAREHOLDERS ASSOCIATION Vs. SECRETARY, DEPARTMENT OF PROHIBITION AND EXCISE
|
December 19, 2007 |
|
SUGUMARI Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS
|
December 7, 2007 |
|
SUGUNA Vs. STATE OF TAMIL NADU
|
August 7, 2007 |
|
SUJATHA Vs. VIJAY ANAND
|
March 16, 2007 |
|
SULOCHANA Vs. STATE
|
September 19, 2007 |
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SULOCHANAMMAL Vs. S RAMACHANDRAN
|
April 2, 2007 |
|
SULTHAN ALAVUDEEN Vs. KALIMA BHANU
|
December 4, 2007 |
|
SULTHAN BEEVI Vs. STATE OF TAMIL NADU
|
December 6, 2007 |
|
SUMAIYA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
|
August 22, 2007 |
|
SUMAIYA Vs. COMMISSIONER OF POLICE
|
August 22, 2007 |
|
SUMATHI Vs. STATE OF TAMILNADU
|
December 4, 2007 |
|
SUMATHI Vs. N BALAKRISHNAN
|
March 30, 2007 |
|
SUMATHI Vs. STATE
|
March 8, 2007 |
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SUN METALS AND ALLOYS P. LTD. Vs. STATE
|
November 13, 2007 |
|
SUN TV LIMITED 367/368 ANNA SALAI TEYNAMPET CHENNAI Vs. TATA SKY LIMITED 264 OKHLA INDUSTRIAL ESTATE PHASE III NEW DELHI
|
July 5, 2007 |
|
SUNDARA KONAR DIED Vs. BHARATH PETROLEUM CORPORATION LIMITED
|
September 12, 2007 |
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SUNDARAAM FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 16, 2007 |
|
SUNDARAM Vs. LAKSHMIKANTHAM
|
March 22, 2007 |
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SUNDARAM CHETTIAR Vs. GOVERNMENT OF TAMIL NADU
|
December 10, 2007 |
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SUNDARAM FINANCE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 30, 2007 |
|
SUNDARAM FINANCE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE VI 4 CHENNAI 600 034
|
February 27, 2007 |
|
SUNDARAM MEDICAL FOUNDATION Vs. CHIEF REVENUE CONTROLLING OFFICER CUM INSPECTOR GENERAL
|
November 22, 2007 |
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SUNDARAM MOTORS Vs. B LALITHA
|
December 7, 2007 |
|
SUNDARAM MOTORS Vs. B. LALITHA
|
December 17, 2007 |
|
SUNDARAM SPINNING MILLS P LTD Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE
|
June 4, 2007 |
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SUNDARAMBAL Vs. DISTRICT COLLECTOR THANJAVUR DISTRICT THANJAVUR
|
December 6, 2007 |
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SUNDARI Vs. DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT
|
July 11, 2007 |
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SUNDARI ALIAS SUNDARAMBAL Vs. JAYAPATHI AMMAL
|
January 8, 2007 |
|
SUNDARRAJ Vs. G GEORGE PACKKIAM
|
September 11, 2007 |
|
SUNDARRAJAN Vs. STATE
|
July 9, 2007 |
|
SUNDRAMBAL Vs. UNITED INDIA INSURANCE CO LTD DIVISIONAL OFFICE COIMBATORE DISTRICT
|
August 28, 2007 |
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SUNGAPPA AND ORS Vs. VENKATARAMAYYA; PAPPANNA; PATTAMMA AND HANUMANTHAPPA
|
March 16, 2007 |
|
SUNIL KOLIYOT Vs. INCOME TAX OFFICER
|
August 22, 2007 |
|
SUNITA HER POWER AGENT AND FATHER T S SRINIVASAN Vs. S KRISHNAN
|
February 19, 2007 |
|
SUNSHINE ENTERPRISES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
August 18, 2007 |
|
SUPERINTENDENT OF CENTRAL PRISON AND THE ADDITIONAL INSPECTOR GENERAL OF PRISONS Vs. K MARUTHAMUTHU AND THE REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL
|
August 10, 2007 |
|
SUPERINTENDENT OF POLICE Vs. CHENNAI
|
November 22, 2007 |
|
SUPERINTENDENT OF POLICE Vs. POORANI
|
August 18, 2007 |
|
SUPERINTENDENT OF POLICE Vs. DISTRICT COLLECTOR
|
October 24, 2007 |
|
SUPERINTENDENT OF POLICE VIRUDHUNAGAR DISTRICT VIRUDHUNAGAR Vs. J MUTHIAH SELVARAJ HEAD CONSTABLE NO 677 VIRUDHUNAGAR DISTRICT
|
July 11, 2007 |
|
SUPERINTENDING ENGINEER Vs. D G DEIVASIGAMANI
|
June 15, 2007 |
|
SUPERINTENDING ENGINEER Vs. V JAYA
|
August 8, 2007 |
|
SUPERINTENDING ENGINEER CHIDAMBARANAR ELECTRICITY DISTRIBUTION CIRCLE T N E B TUTICORIN Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI
|
November 15, 2007 |
|
SUPERINTENDING ENGINEER COIMBATORE ELECTRICITY DISTRIBUTION CIRCLE/SOUTH COIMBATORE Vs. RAMASWAMY
|
December 11, 2007 |
|
SUPERINTENDING ENGINEER DHARMAPURI ELECTRICITY DISTRIBUTION CIRCLE DHARMAPURI Vs. MEENAKSHMI UDYOG INDIA P LTD
|
August 14, 2007 |
|
SUPERINTENDING ENGINEER METTUR ELECTRICITY DISTRIBUTION CIRCLE Vs. PRESIDING OFFICER LABOUR COURT SALEM
|
November 13, 2007 |
|
SUPERINTENDING ENGINEER TIRUPATTUR ELECTRICITY Vs. PRESIDING OFFICER SECOND ADDL LABOUR COURT
|
March 27, 2007 |
|
SUPERINTENDING ENGINEER VILLUPURAM Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
|
July 11, 2007 |
|
SUPERVISORS UNION PRESIDENT BHARAT HEAVY ELECTRICALS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
January 20, 2007 |
|
SUPREME PETRO LUBRICANTS CORPORATION Vs. STATE OF TAMIL NADU
|
August 18, 2007 |
|
SUREKHA DABAS Vs. UNION TERRITORY OF PONDICHERRY
|
July 6, 2007 |
|
SURESH BABU Vs. CHIEF SECRETARY TO TAMIL NADU GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI 600 009
|
November 22, 2007 |
|
SURESH KUMAR Vs. STATE OF TAMIL NADU
|
August 10, 2007 |
|
SURESH KUMAR KOTHARI CHENNAI Vs. T RAMACHANDRAN
|
March 2, 2007 |
|
SURESH RAJ Vs. STATE OF TAMIL NADU
|
December 6, 2007 |
|
SURESHKUMAR METHA Vs. ADDISON AND CO LTD
|
October 24, 2007 |
|
SUSEELA Vs. PALANISWAMY
|
March 30, 2007 |
|
SUSILA BAI Vs. SUJA BAI
|
November 2, 2007 |
|
SUSIRA INDUSTRIES Vs. COMMERCIAL TAX OFFICER FAC
|
September 7, 2007 |
|
SUYAM PRABHA Vs. DEPUTY SUPERINTENDENT OF POLICE NAGERCOIL TOWN KANYAKUMARI DISTRICT
|
September 25, 2007 |
|
SUYAMPRAKASAM Vs. DISTRICT COLLECTOR THANJAVUR DISTRICT THANJAVUR
|
November 26, 2007 |
|
SWAMI MUKTHANANDA Vs. SRI RAMAKRISHNA THAPOVANAM
|
June 28, 2007 |
|
SWAMI SADANANDA Vs. CHIEF EDUCATIONAL OFFICER
|
January 29, 2007 |
|
SWAMIKANNU Vs. SUYAMBU NATHAN
|
June 26, 2007 |
|
SWAMINATHAN CONSTRUCTION Vs. THIRUNAVUKKARASU DHANALAKSHMI EDUCTION
|
December 14, 2007 |
|
SWAMINATHAN; AROCKIADOSS; KUMAR Vs. STATE BY INSPECTOR OF POLICE
|
July 23, 2007 |
|
SWAMY NITHYANANDA PRESIDENT Vs. DIRECTOR OF SCHOOL
|
August 6, 2007 |
|
SWARNAM AMMAL Vs. NARAYANA NADAR
|
October 26, 2007 |
|
SWATHI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
|
December 5, 2007 |
|
SYED AHAMED KABEER Vs. JANATHUL MARLIYA
|
October 30, 2007 |
|
SYED BASHEERUNNISSA TASNEEM Vs. SYED MOHIDEEN AHMED KHADERI
|
March 23, 2007 |
|
SYED HAKKIM AND ORS Vs. STATE
|
March 22, 2007 |
|
SYED NOORULLAH Vs. STATE OF TAMIL NADU
|
November 7, 2007 |
|
SYED SARBUTHEEN Vs. SIVAKASI SHAFI MADAHAB PERIA PALLIVASAL JAMATH
|
February 6, 2007 |
|
SYNDICATE BANK Vs. K PRAKASH
|
June 27, 2007 |
|
SYNDICATE BANK Vs. S R SUBRAMANIAM
|
December 18, 2007 |
|
SYNDICATE OF THE MANONMANIAM SUNDARANAR UNIVERSITY Vs. KUMARAGURU SWAMIGAL ARTS COLLEGE
|
April 13, 2007 |
|
T A MANIVEL Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
November 21, 2007 |
|
T A SHANMUGAM Vs. SOUNDARAM
|
October 22, 2007 |
|
T AMBARITCHA MAHARAJA Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
September 26, 2007 |
|
T ARUMUGAM Vs. DEPUTY CHIEF ENGINEER OB ZONE B 1 RELAY SHIFT OFFICE MINES I NEYVELI
|
June 9, 2007 |
|
T C AMMINI Vs. L RAMAJAYAM AND RAJENDRAN
|
April 27, 2007 |
|
T C DHARMALINGAM Vs. S CHINNASAMY
|
June 20, 2007 |
|
T CHINNAIYAN Vs. P ASHOK KUMAR
|
September 7, 2007 |
|
T CHITRA Vs. CHIEF SECRETARY TO GOVERNMENT
|
December 17, 2007 |
|
T DANIAL MANICKARAJ Vs. STATE
|
October 30, 2007 |
|
T DHANALAKSHMI Vs. DISTRICT COLLECTOR
|
October 11, 2007 |
|
T GNANAM Vs. LAND MARVEL HOMES
|
December 10, 2007 |
|
T GNANAMANI AMMAL Vs. AVANIAPPURAM TOWN PANCHAYAT
|
January 31, 2007 |
|
T GNANAVEL Vs. T S KANAGARAJ
|
April 12, 2007 |
|
T GOVINDAN KUTTY Vs. PREMIER HOUSING AND INDUSTRIAL ENTERPRISES LIMITED
|
January 9, 2007 |
|
T GOVINDARAJAN Vs. T SOUNDARAJAN
|
February 3, 2007 |
|
T GOVINDARAJAN Vs. STATE INSPECTOR OF POLICE
|
November 14, 2007 |
|
T GUNASEKARAN Vs. REVENUE DIVISIONAL OFFICER
|
December 12, 2007 |
|
T H HUSSAIN Vs. P ANANDASAMY REDDIAR
|
January 31, 2007 |
|
T H MOHAMMED FIRDOUS Vs. AMICHAND
|
February 1, 2007 |
|
T INDIRA Vs. R DEEPA
|
June 27, 2007 |
|
T JAYABHARATHY Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE II 1
|
July 17, 2007 |
|
T JAYARAM NAIDU Vs. YASODHA
|
December 4, 2007 |
|
T K ANANDA SAYANAN Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES
|
September 5, 2007 |
|
T K LAKSHMANAN Vs. TAMIL NADU ELECTRICITY BOARD, THROUGH ITS JUNIOR ENGINEER, SOUTH SECTION; TAMIL NADU ELECTRICITY BOARD, THROUGH ITS ASST ENGINEER, TOWN SECTION AND TAMIL NADU ELECTRICITY BOARD, THROUGH ITS EXECUTIVE ENGINEER
|
March 29, 2007 |
|
T K PALANISAMY Vs. STATE OF TAMIL NADU
|
August 6, 2007 |
|
T K PRASANNA KUMAR Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
|
January 18, 2007 |
|
T K RAMACHANDRAN Vs. STATE OF TAMIL NADU
|
October 26, 2007 |
|
T K SHANKAR Vs. HONBLE PRINCIPAL DISTRICT JUDGE
|
October 5, 2007 |
|
T K SURESH Vs. CHIEF EDUCATIONAL OFFICER
|
December 7, 2007 |
|
T KALA Vs. INSPECTOR OF POLICE
|
December 10, 2007 |
|
T KALIYAMOORTHY Vs. D R O DISTRICT REVENUE OFFICER THANJAVUR
|
November 28, 2007 |
|
T KANNAN Vs. GOVERNMENT OF TAMIL NADU
|
November 22, 2007 |
|
T KANNAN Vs. LIBERTY CREATIONS LTD
|
March 24, 2007 |
|
T KASINATHAN Vs. SPECIAL OFFICER
|
January 29, 2007 |
|
T KINGSLY NIRMALA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER; ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER; CORRESPONDENT, ST ALOYSUIS MIDDLE SCHOOL
|
December 14, 2007 |
|
T KRISHNAMACHARI Vs. COMMISSIONER OF POLICE EGMORE CHENNAI
|
June 19, 2007 |
|
T KRISHNAPANDIAN Vs. MADRAS PURASAWALKAM HINDU JANOPAKARA SASWATHA NIDHI LTD
|
September 20, 2007 |
|
T L VEDACHALAM Vs. STATE
|
September 5, 2007 |
|
T L VEDACHALAM Vs. STATE
|
November 28, 2007 |
|
T LAKSHMI NARAYANAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE AND THE PROJECT OFFICER (FILARIA OFFICER)
|
September 6, 2007 |
|
T M MANI Vs. REVENUE DIVISIONAL OFFICER
|
August 21, 2007 |
|
T MAHALINGAM Vs. P SULOCHANA
|
July 25, 2007 |
|
T MALARAVAN Vs. A S MAHESWARI
|
December 20, 2007 |
|
T MARIMUTHU Vs. RAJAVEL
|
June 4, 2007 |
|
T MARIMUTHU S/O THANGARAJ Vs. CHIEF ENGINEER, TAMIL NADU ELECTRICITY BOARD (PERSONAL), REGIONAL CHIEF ENGINEER, TAMIL NADU ELECTRICITY BOARD AND SUPERINTENDING ENGINEER (CENTRAL), TAMIL NADU ELECTRICITY BOARD
|
November 27, 2007 |
|
T MARUTHACHALAM Vs. METTUPALAYAM MUNICIPALITY
|
December 7, 2007 |
|
T MARUTHACHALAM Vs. STATE OF TAMIL NADU
|
December 7, 2007 |
|
T METILDA PACKIAM Vs. DIRECTOR OF SCHOOL EDUCATION
|
October 1, 2007 |
|
T METILDA PACKIAM Vs. CORRESPONDENT ST MICHAELS GIRLS HIGHER
|
October 1, 2007 |
|
T MOHANDOSS Vs. UNION OF INDIA
|
July 10, 2007 |
|
T MUTHUKRISHNAN Vs. SPECIAL COMMISSIONER
|
October 24, 2007 |
|
T MUTHUPANDIAN Vs. STATE OF TAMIL NADU
|
March 24, 2007 |
|
T MUTHUSAMY Vs. REVENUE DIVISIONAL OFFICER DHARMAPURI
|
February 7, 2007 |
|
T N RAJASEKARAN Vs. STATE OF TAMIL NADU
|
July 31, 2007 |
|
T NAGARAJAN Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
|
April 10, 2007 |
|
T NAGARAJAN Vs. DIRECTOR OF SCHOOL EDUCATION
|
April 19, 2007 |
|
T NARAYANAN Vs. POWER GRID CORPORATION INDIA LIMITED
|
January 18, 2007 |
|
T PALANISAMY Vs. STATE OF TAMIL NADU
|
April 18, 2007 |
|
T PRABHU Vs. STATE OF TAMIL NADU
|
March 1, 2007 |
|
T R DEVARAJAN Vs. K RATHINAM
|
August 3, 2007 |
|
T R PERIASAMY Vs. STATE OF TAMIL NADU
|
April 24, 2007 |
|
T R SUBRAMANIAN Vs. DEPUTY COMMISSIONER OF LABOUR MADURAI
|
October 12, 2007 |
|
T RAJESWARI Vs. SUPERINTENDENT OF POLICE
|
December 7, 2007 |
|
T RAJESWARI Vs. INSPECTOR OF POLICE PARAMATHI VELLORE
|
December 7, 2007 |
|
T RAJU PILLAI Vs. O BAIRAVASAMY
|
November 6, 2007 |
|
T RAMAIYA Vs. NATIONAL INSURANCE COMPANY SIVAGANGAI
|
March 29, 2007 |
|
T RAMASAMY Vs. STATE
|
November 15, 2007 |
|
T RAMESH Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT
|
August 28, 2007 |
|
T RASU Vs. ADDITIONAL SUPERINTENDENT OF POLICE PROHIBITION ENFORCEMENT WING NAGAPATTINAM
|
August 31, 2007 |
|
T RATHINASAMY Vs. CHIEF CONSERVATOR OF FORESTS
|
October 1, 2007 |
|
T RAVANAN Vs. P R SELVARAJ
|
April 23, 2007 |
|
T S BALAJI Vs. STATE OF TAMIL NADU
|
January 8, 2007 |
|
T S KRISHNAMOORTHY Vs. M BALASUBRAMANIAN
|
November 21, 2007 |
|
T S PANDIAN Vs. TAMIL NADU ELECTRICITY BOARD; ACCOUNTS MEMBER, TAMIL NADU ELECTRICITY BOARD; ASSISTANT EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD
|
November 22, 2007 |
|
T S PRABHU Vs. REGIONAL TRANSPORT AUTHORITY VELLORE DISTRICT
|
September 11, 2007 |
|
T S SANKARAN Vs. STATE OF TAMIL NADU
|
January 3, 2007 |
|
T SAMUEL PAULRAJ Vs. STATE OF TAMIL NADU
|
November 19, 2007 |
|
T SARAVANA BHAVAN Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDING
|
October 3, 2007 |
|
T SATYANARAYANA MURTHY Vs. STATE OF TAMIL NADU
|
December 4, 2007 |
|
T SENTHIL MURUGAN Vs. STATE OF TAMIL NADU
|
September 27, 2007 |
|
T SEVATHAAN Vs. JANAKI
|
March 2, 2007 |
|
T SHAJAHAN Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPN LTD
|
January 20, 2007 |
|
T SIVAGNANAM Vs. MUTHU BACKIALAKSMANI ALIAS CHELLAN
|
May 16, 2007 |
|
T SRI LATHA HARI Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 22, 2007 |
|
T SRINIVASAGAN Vs. S RAJESWARI
|
December 12, 2007 |
|
T STANES ANDCOMPANY LTD Vs. M G MOHAMED IQBAL
|
April 27, 2007 |
|
T SUBBARAMAN Vs. S SEKHAR
|
January 20, 2007 |
|
T SUBBARAMAN Vs. VEDANDA DESIKAR DEVASTHANAM
|
January 20, 2007 |
|
T T G INDUSTRIES LTD Vs. COIMBATORE LAKSHMI INVESTMENTS AND FINANCE COMPANY LTD
|
April 25, 2007 |
|
T T K PHARMA LIMITED Vs. ROBAPHARAM AG
|
October 12, 2007 |
|
T T KRISHNA RAO Vs. B S SARASWATHI AMMAL
|
February 28, 2007 |
|
T TAMILARASAN Vs. AROKKIASAMY
|
March 1, 2007 |
|
T TAMILARASAN Vs. AROKKIASAMY
|
March 22, 2007 |
|
T TAMILARASI Vs. GOVERNMENT OF TAMIL NADU
|
November 22, 2007 |
|
T THOTHATHRI Vs. T S VENKATESAN
|
September 17, 2007 |
|
T THOTHATHRI Vs. MANAGEMENT, SUNDARAM TEXTILES, LTD
|
September 17, 2007 |
|
T TITUS Vs. STATE OF TAMIL NADU
|
October 10, 2007 |
|
T UMAYAPARVATHI, N THANKASAMY NADAR Vs. BHAGAVATHIAMMA NADACHI AND K BALAKRISHNA NAGAMANI NADAR
|
February 1, 2007 |
|
T V KUNJALI Vs. UNION OF INDIA
|
March 9, 2007 |
|
T V SATHYANARAYANAN Vs. STATE OF TAMIL NADU
|
January 3, 2007 |
|
T V SREEKUMAR Vs. REGISTRAR ANNA UNIVERSITY
|
November 30, 2007 |
|
T V SUNDARAM IYENGAR AND SONS LTD Vs. S RAGHUNATHAN
|
December 10, 2007 |
|
T VIJAYAN Vs. CHIEF ENGINEER PERSONNEL
|
September 6, 2007 |
|
T.K. SHANMUGASUNDARAM Vs. COMMISSIONER OF INCOME-TAX
|
April 3, 2007 |
|
TALBROS AUTOMOTIVE COMPONENTS LTD Vs. STATE OF TAMIL NADU
|
March 28, 2007 |
|
TALUK SUPPLY OFFICER Vs. K DHARMARAJ
|
February 5, 2007 |
|
TAMIL NADU CATHOLIC EDUCATIONAL ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
|
July 27, 2007 |
|
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION EMPLOYEES
|
February 28, 2007 |
|
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. SAGAYANATHAN
|
April 27, 2007 |
|
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. T BALASUBRAMANIAN
|
March 12, 2007 |
|
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. S GOVINDAN; TAMIL NADU WAREHOUSE CORPORATION LTD
|
July 4, 2007 |
|
TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION LTD Vs. D ARULMANI
|
August 14, 2007 |
|
TAMIL NADU COMPUTER SCIENCE B ED GRADUATE TEACHERS WELFARE SOCIETY Vs. GOVERNMENT OF TAMIL NADU
|
March 13, 2007 |
|
TAMIL NADU COMPUTER SCIENCE B ED GRADUATE TEACHERS WELFARE SOCIETY, REGD BO 77/2006 Vs. P SELVARAJ
|
March 13, 2007 |
|
TAMIL NADU ELECTRICITY BOARD Vs. ARIES AND ARIES CIVIL ENGINEERS AND CONTRACTORS A UNIT OF M/S SUDARSAN TRADING CO MADRAS 14
|
February 26, 2007 |
|
TAMIL NADU ELECTRICITY BOARD Vs. EASWARA GOUNDER
|
January 4, 2007 |
|
TAMIL NADU ELECTRICITY BOARD Vs. R RAJA
|
April 10, 2007 |
|
TAMIL NADU ELECTRICITY BOARD Vs. MOHIDEEN SAHIB
|
August 29, 2007 |
|
TAMIL NADU ELECTRICITY BOARD Vs. THANGARAJU
|
November 27, 2007 |
|
TAMIL NADU ELECTRICITY EMPLOYEES CONGRESS Vs. TAMIL NADU ELECTRICITY BOARD
|
December 19, 2007 |
|
TAMIL NADU FILM EXHIBITORS ASSOCIATION Vs. BRANCH MANAGER FILM DIVISION DEPARTMENT OF MINISTRY OF INFORMATION AND BROADCASTING
|
February 20, 2007 |
|
TAMIL NADU GOVERNMENT OFFICE ASSISTANT AND BASIC SERVANTS ASSOCIATION Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT
|
June 19, 2007 |
|
TAMIL NADU GRADUATE FOOD INSPECTOR S ASSOCIATION Vs. DIRECTOR CUM STATE FOOD HEALTH AUTHORITY
|
October 11, 2007 |
|
TAMIL NADU HANDICRAFTS DEVELOPMENT CORPORATION LIMITED Vs. INSPECTOR OF FACTORIES RANGE NO II
|
July 27, 2007 |
|
TAMIL NADU HANDLOOM DEVELOPMENT CORPORATION LIMITED Vs. SIDDAPPA GANESAN
|
February 20, 2007 |
|
TAMIL NADU HANDLOOM WEAVERS CO OP SOCIETY Vs. K SENTHILVEL
|
August 23, 2007 |
|
TAMIL NADU HIGHER SECONDARY POST GRADUATE TEACHERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
November 7, 2007 |
|
TAMIL NADU HIGHWAYS AND RURAL WORK EMPLOYEES COOPERATIVE THRIFT AND CREDIT SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT TIRUCHIRAPALLI
|
March 29, 2007 |
|
TAMIL NADU HOUSING BOARD Vs. A P DAMODRASAMY
|
April 4, 2007 |
|
TAMIL NADU HOUSING BOARD Vs. G M SUBBAIYAN
|
January 9, 2007 |
|
TAMIL NADU HOUSING BOARD Vs. AVADI THANIRAIVU VEETUMANAI THITTAMANI OTHUKEEDUTHARARKAL NALAVAZHU SANGA
|
August 31, 2007 |
|
TAMIL NADU INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. UPPALLA THOZHILALAR SANGAM
|
March 13, 2007 |
|
TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD Vs. G MAHADEVAN
|
January 20, 2007 |
|
TAMIL NADU MAGNESITE LIMITED Vs. STATE OF TAMIL NADU
|
February 9, 2007 |
|
TAMIL NADU MAGNESITE LIMITED 5/53 OMALUR MAIN ROAD JAGIR AMMAPALAYAM SALEM Vs. STATE OF TAMIL NADU
|
April 25, 2007 |
|
TAMIL NADU PETRO PRODUCTS LTD Vs. ASSISTANT COMMISSIONER
|
March 22, 2007 |
|
TAMIL NADU PETROPRODUCTS EMPLOYEES UNION Vs. TPL HEAVY CHEMICALS DIVISION EMPLOYEES UNION
|
April 13, 2007 |
|
TAMIL NADU PETROPRODUCTS EMPLOYEES UNION CHENNAI Vs. SECRETARY TO GOVERNMENT CHENNAI
|
April 13, 2007 |
|
TAMIL NADU PRIMARY CO-OPERATIVE BANK ALL EMPLOYEES ASSOCIATION Vs. GENERAL MANAGER MADURAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD
|
October 1, 2007 |
|
TAMIL NADU PRIMARY CO-OPERATIVE BANK ALL EMPLOYEES ASSOCIATION THENI DISTRICT Vs. SPECIAL OFFICER MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LTD
|
October 1, 2007 |
|
TAMIL NADU PUBLIC WORKS DEPARTMENT Vs. STATE OF TAMIL NADU
|
December 12, 2007 |
|
TAMIL NADU RURAL DEVELOPMENT ENGINEERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT
|
January 29, 2007 |
|
TAMIL NADU SALT MANUFACTURERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
|
January 20, 2007 |
|
TAMIL NADU SELF FINANCING COLLEGES OF EDUCATION MANAGEMENT ASSOCIATION Vs. ST CHARLES COLLEGE OF EDUCATION
|
August 17, 2007 |
|
TAMIL NADU SELF FINANCING COLLEGES OF EDUCATION MANAGEMENT ASSOCIATION REGD Vs. STATE OF TAMIL NADU
|
August 17, 2007 |
|
TAMIL NADU SMALL INDUSTRIES CORPORATION Vs. SOUTHERN RAILWAY
|
December 1, 2007 |
|
TAMIL NADU SMALL INDUSTRIES CORPORATION Vs. SOUTHERN RAILWAY
|
December 7, 2007 |
|
TAMIL NADU SMALL INDUSTRIES CORPORATION Vs. VIJAYAKANTH SENIOR DIVISIONAL ACCOUNTS OFFICER
|
December 7, 2007 |
|
TAMIL NADU SPINNING MILLS ASSOCIATION Vs. STATE OF TAMIL NADU
|
October 31, 2007 |
|
TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. A REVATHY
|
March 21, 2007 |
|
TAMIL NADU STATE HOUSING BOARD Vs. T R SHESHACHALAM
|
January 31, 2007 |
|
TAMIL NADU STATE HOUSING BOARD Vs. T R SHESHACHALAM
|
January 1, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPN SALEM DIVISION II LTD Vs. REGIONAL TRANSPORT OFFICER DHARMAPURI
|
October 25, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. THIRUNAVUKKARASU
|
October 26, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. P KARUPPUSAMY
|
November 23, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. YOGASAMY
|
November 20, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. Y SELVARAJ
|
July 6, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. ANJALI
|
July 13, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. A FRANCIS
|
October 9, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. ZARINA
|
January 29, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. THOMINIC DONBOSCO ALIAS MANICKAM
|
April 11, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION Vs. SUNDARARAJAN & ORS
|
January 19, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD Vs. D STALIN
|
December 14, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI DIVISION IV) LIMITED Vs. JOINT COMMISSIONER OF LABOUR (CONCILIATION)
|
September 9, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI DIVISION-II) LTD Vs. SANKARASUBBU
|
November 14, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION I LTD Vs. LAKSHMANAN
|
November 12, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION-I LTD. Vs. MARIYADOSS
|
June 15, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION I LIMITED Vs. M KAMARAJ
|
November 9, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DN II LTD Vs. GENERAL MANAGER OPERATIONS TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
November 23, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM LTD Vs. PRESIDING OFFICER
|
December 14, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONM LTD Vs. SAMBANDAM
|
January 29, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. Y RANGANATHAN
|
March 1, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MOHAMMED JABBAR
|
February 21, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. T M KRISHNA PRASAD
|
January 19, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. CHINNATHAL
|
October 26, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RAJARATHINAM
|
December 13, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M BABY
|
November 7, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MUNIAPPAN
|
October 26, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. POORANAM
|
October 29, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S MUNIYAMMAL & ORS
|
June 22, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION II LTD Vs. REGISTRAR STATE CONSUMER DISPUTES REDRESSAL COMMISSION CHENNAI
|
April 9, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION IV LIMITED Vs. JOINT COMMISSIONER OF LABOUR CONCILIATION
|
September 25, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LTD Vs. V NACHAMMAL
|
October 23, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION REP THROUGH ITS MANAGING DIRECTOR Vs. M RAMESH
|
February 1, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I LIMITED Vs. BHAVANI
|
September 10, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. B GNANASEKARAN
|
July 10, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. K MALAR
|
November 19, 2007 |
|
TAMIL NADU STATE TRANSPORT CORPORATION, (KUMBAKONAM DIVISION-I) LIMITED Vs. M KAMARAJ
|
October 9, 2007 |
|
TAMIL NADU TEMPLE EXECUTIVE OFFICERS FEDERATION REP BY ITS GENERAL SECRETARY, N VELAPPAN Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND COMMISSIONER OF HINDU RELIGIOUS CHARITABLE ENDOWMENTS
|
November 21, 2007 |
|
TAMIL NADU TRANSPORT CORPORATION Vs. TAMIL SELVI
|
October 24, 2007 |
|
TAMIL NADU TRANSPORT CORPORATION Vs. C GURUVAMMAL
|
October 24, 2007 |
|
TAMIL NADU WAKF BOARD Vs. COMMISSIONER OF LAND REFORMS
|
October 24, 2007 |
|
TAMIL NADU WAKF BOARD Vs. HAKKIM M MOHAMED MOIDEEN
|
December 10, 2007 |
|
TAMIL NADU WAKF BOARD Vs. AGRICULTURAL INCOME TAX OFFICER, NAGERCOIL, KANYAKUMARI DISTRICT
|
October 24, 2007 |
|
TAMIL NADU WATER SUPPLY Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD ADMINISTRATIVE STAFF
|
December 7, 2007 |
|
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. STATE GOVERNMENT OF TAMIL NADU
|
December 7, 2007 |
|
TAMILAGA GIRAMA VIVASAYIGAL SANGAM COIMBATORE DIST Vs. CHAIRMAN NATIONAL HIGHWAYS AUTHORITY OF INDIA NEW DELHI
|
February 8, 2007 |
|
TAMILARASAN @ TAMILAN AND KALAIRAJAN Vs. STATE OF TAMIL NADU
|
February 12, 2007 |
|
TAMILARASAN ALIAS TAMIL Vs. STATE OF TAMIL NADU
|
September 25, 2007 |
|
TAMILMARAN Vs. STATE
|
March 30, 2007 |
|
TAMILNAD MERCANTILE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR TIRUNELVELI
|
October 6, 2007 |
|
TAMILNADU CIVIL SUPPLIES CORP LTD Vs. R SAMPATH, HANDLING AND TRANSPORT CONTRACTOR AND MR V CHANDRAN DRO (RTD ) ARBITRATOR
|
March 5, 2007 |
|
TAMILNADU CIVIL SUPPLIES CORPORATION LTD Vs. SENIOR REGIONAL MANAGER TAMILNADU CIVIL SUPPLIES CORPORATION LTD
|
March 1, 2007 |
|
TAMILNADU ELECTRICITY BOARD Vs. TAMIL MANILA THOZHILALAR SANGAM
|
July 5, 2007 |
|
TAMILNADU HOUSING BOARD Vs. T V S COLONY WELFARE ASSOCIATION ANNA NAGAR WESTERN EXTENSION
|
August 31, 2007 |
|
TAMILNADU MAGNESITE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE SALEM
|
July 3, 2007 |
|
TAMILNADU REVENUE DEPARTMENT OFFICE ASSISTANTS ASSOCIATION Vs. DISTRICT COLLECTOR
|
November 22, 2007 |
|
TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SATHYA CONSTRUCTIONS
|
December 11, 2007 |
|
TAMILNADU STATE PRIMARY CO OP BANK ALL EMPLOYEES UNION Vs. REGISTRAR OF CO OP SOCIETIES
|
August 23, 2007 |
|
TAMILNADU STATE TRANS CORPON LTD Vs. ISAKKIAPPAN
|
April 23, 2007 |
|
TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. V KUMAR
|
January 29, 2007 |
|
TAMILNADU STATE TRANSPORT CORPORATION MADURAI DIVISION II LTD Vs. L P MURUGAN
|
August 14, 2007 |
|
TAMILNADU STATE TRANSPORT CORPORATION MADURAI DIVISION-II LTD Vs. L P MURUGAN
|
November 14, 2007 |
|
TAMILNADU TECHNICAL TEACHERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, GOVERNMENT OF TAMILNADU; DIRECTOR OF ELEMENTARY EDUCATION
|
July 24, 2007 |
|
TAMILNADU VILLAGE ADMINISTRATIVE OFFICERS MUNNETRA SANGAM Vs. STATE OF TAMILNADU
|
April 5, 2007 |
|
TAMILNADU VILLAGE HEALTH NURSES ASSOCIATION Vs. STATE OF TAMILNADU
|
January 5, 2007 |
|
TANSI STRUCTURALS LTD Vs. ASSISTANT REGISTRAR, CESTAT
|
August 8, 2007 |
|
TAX RECOVERY OFFICER Vs. S. RAMAKRISHNAN
|
March 24, 2007 |
|
TERRY GOLD INDIA LIMITED Vs. TVS FINANCE AND SERVICES LTD
|
November 23, 2007 |
|
TESSY JOHN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS
|
December 10, 2007 |
|
THAMARAIAMMAL Vs. EXECUTIVE MAGISTRATE CUM REVENUE DIVISIONAL OFFICER CHENGALPATTU
|
January 10, 2007 |
|
THAMIZHAGA KOOTTURAVU SANGA OOZHIYAR SANGAM Vs. MADURAI DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD
|
October 1, 2007 |
|
THANGA DURAI Vs. STATE OF TAMIL NADU
|
August 9, 2007 |
|
THANGAMANI Vs. STATE OF TAMIL NADU
|
October 24, 2007 |
|
THANGAMMAL Vs. STATE
|
March 20, 2007 |
|
THANGARAJ Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
|
October 25, 2007 |
|
THANGARAJ Vs. STATE OF TAMIL NADU
|
October 25, 2007 |
|
THANGARAJ ALIAS MADASAMY Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT
|
August 21, 2007 |
|
THANGAVEL GOUNDAR Vs. SELLAMMAL
|
November 28, 2007 |
|
THANGAYAL Vs. THANGAMMAL
|
December 13, 2007 |
|
THANJAVUR DISTRICT MARRIAGE HALL OWNERS WELFARE ASSOCIATION KUMBAKONAM Vs. COMMISSIONER , KUMBAKONAM MUNICIPALITY KUMBAKONAM, THANJAVUR DISTRICT
|
August 1, 2007 |
|
THANTHAI PERIYAR PADIPAGAM Vs. STATE OF TAMIL NADU
|
January 29, 2007 |
|
THANTHI TRUST Vs. DIRECTOR-GENERAL OF INCOME TAX
|
March 12, 2007 |
|
THANULINGAM Vs. STATE
|
March 7, 2007 |
|
THATTAN KARUPPAN Vs. REGIONAL TRANSPORT AUTHORITY
|
August 22, 2007 |
|
THAVASI Vs. STATE
|
March 12, 2007 |
|
THE DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. VEERAPPAN AND LURDU GANDHI
|
December 11, 2007 |
|
THE MANAGEMENT, M S MANI NADAR, PROPRIETOR, MEENAKSHI HARDWARE STORES AND THE MANAGEMENT, M VEERAMANI, MEENAKSHI HARDWARE STORES Vs. PRESIDING OFFICER, LABOUR COURT AND N MURUGAN
|
November 6, 2007 |
|
THEATRE RAM BALAJI Vs. STATE OF TAMIL NADU; JOINT COMMISSIONER OF LAND ADMINISTRATION (CINEMA) AND THE DISTRICT COLLECTOR
|
January 19, 2007 |
|
THEDAVOOR PRIMARY AGRICULTURAL Vs. REGISTRAR OF CO OPERATIVE
|
October 31, 2007 |
|
THEERTHAGIRI Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT DHARMAPURI
|
December 20, 2007 |
|
THENI MELAPETTAI HINDU NADARKAL URAVINMURAI Vs. DISTRICT REGISTRAR (SOCIETIES)
|
August 10, 2007 |
|
THIAGARAJAN Vs. SUPERINTENDENT OF POLICE; ADDITIONAL DIRECTOR GENERAL OF POLICE, (LAW AND ORDER); DEPUTY INSPECTOR GENERAL OF POLICE, RAMANATHAPURAM RANGE
|
December 6, 2007 |
|
THIAGARAJAN Vs. K S SOMASUNDARAM
|
September 28, 2007 |
|
THILAGAVATHI Vs. DISTRICT COLLECTOR
|
November 5, 2007 |
|
THIRU AROORAN SUGARS LIMITED Vs. TERRA ENERGY LTD
|
October 12, 2007 |
|
THIRU AROORAN SUGARS LIMITED Vs. ASST
|
October 12, 2007 |
|
THIRU AROORAN SUGARS LTD Vs. ASSTT PROVIDENT FUND COMMISSIONER ENF EMPLOYEES PROVIDENT FUNDS ORGANISATION
|
October 12, 2007 |
|
THIRU AROORAN SUGARS LTD Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED CHENNAI
|
March 29, 2007 |
|
THIRU MURUGAN, PROPRIETOR, RAJUKANNA FIRE WORKS Vs. TMT MAYA,; MINOR THAMARAI SELVI,; SELVI VIJAYA LAKSHMI AND NEW INDIA ASSURANCE COMPANY LTD , THROUGH ITS BRANCH MANAGER, SIVAKASI
|
July 4, 2007 |
|
THIRU MYILVANGAM Vs. S P SUNDARAKESARI
|
April 25, 2007 |
|
THIRU S PANNERSELVAM Vs. CHAIRMAN AND MANAGING DIRECTOR
|
December 3, 2007 |
|
THIRU SUNDARAM Vs. COMMISSIONER OF POLICE SALEM CITY SALEM
|
January 9, 2007 |
|
THIRUKUMARA TRADING AGENCY Vs. SLEEK TEXTILES INDUSTRIES LTD.
|
July 9, 2007 |
|
THIRUMAGAL MILLS LTD Vs. A B BABU
|
November 20, 2007 |
|
THIRUMAGAL MILLS LTD Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
|
November 20, 2007 |
|
THIRUMAL NADAR AND; SUDALAIKUMAR Vs. THANGADURAI NADAR
|
June 29, 2007 |
|
THIRUMALAI ALIAS PONNUSAMY Vs. S KUMARASAMY
|
January 24, 2007 |
|
THIRUMALAI GOUNDER Vs. SPL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
|
December 6, 2007 |
|
THIRUMALAINAYGAM Vs. DHEERAN CHINNAMALAI TRANSPORT CORPORATION
|
June 15, 2007 |
|
THIRUMALAISAMY Vs. STATE
|
July 17, 2007 |
|
THIRUMENI Vs. ARULMIGHU VINAYAKAR AND DHROWPATHI AMMAN
|
August 10, 2007 |
|
THIRUNAVUKARASU Vs. GOVERNMENT OF TAMILNADU
|
December 3, 2007 |
|
THIRUPATHY KUMAR KHEMKA Vs. COMMISSIONER OF INCOME TAX
|
March 26, 2007 |
|
THIRUVALLURVAR GURUKULAM MIDDLE SCHOOL CHENNAI Vs. GOVERNMENT OF TAMIL NADU
|
April 9, 2007 |
|
THIRUVALLUVAR NAGAR KUDIYIRUPPOR Vs. COMMISSIONER CORPORATION OF CHENNAI
|
November 16, 2007 |
|
THIRUVALLUVAR TRANSPORT CORPORATION NOW STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU DIVISION I LTD Vs. RATHNAPANDIAN
|
February 21, 2007 |
|
THIRUVENGADACHARI Vs. NAGARAJAN
|
January 3, 2007 |
|
THIRUVIKRAMA SWAMY DEVASTHANAM Vs. REVENUE DIVISIONAL OFFICER TIRUKOVALUR VILLUPURAM DISTRICT
|
December 14, 2007 |
|
THIYAGU ALIAS PAUL THIYAGU Vs. STATE OF TAMIL NADU
|
August 22, 2007 |
|
THOMAS Vs. KARUTHAN
|
June 22, 2007 |
|
THONDARKULA V PERUMAL Vs. UNION OF INDIA
|
November 20, 2007 |
|
THREE ROSES MANAMAGIZH MANDRAM Vs. SUPERINTENDENT OF POLICE
|
December 11, 2007 |
|
THULASIRAMAN Vs. STATE
|
November 21, 2007 |
|
THURAIYUR TALUK PAWN BROKERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
February 12, 2007 |
|
THYAGARAJAN Vs. STATE OF TAMIL NADU
|
November 16, 2007 |
|
THYBAMA Vs. UNION OF INDIA
|
November 27, 2007 |
|
TIRUCHIRAPALLI PALPORUL VIRKUM Vs. COMMISSIONER CORPORATION OF TIRUCHIRAPPALLI TIRUCHIRAPPALLI
|
December 20, 2007 |
|
TIRUNELVELI C M S EVANGELICAL CHURCH SOCIETY, J DANIEL; TIRUNELVELI C M S EVANGELICAL, K ISAAC; D MANIARASI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ORS
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December 20, 2007 |
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TIRUNELVELI CITY MUNICIPAL CORPORATION Vs. PATHY ASSOCIATES; S A KUMARASAMY RAJA; N RAMAMOORTHY
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June 5, 2007 |
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TITAN EMPLOYEES WELFARE UNION Vs. GOVERNMENT OF TAMIL NADU
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January 20, 2007 |
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TMT K SARASWATHY Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, EDUCATION DEPARTMENT AND ORS
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December 14, 2007 |
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TMT LALITHA Vs. STATE BANK OF HYDRABAD THROUGH ITS BRANCH
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March 9, 2007 |
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TMT R M RAJESWARI Vs. M RAMANATHAN
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November 2, 2007 |
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TMT VIJAYA LAKSHMI @ SINDHUJA Vs. R SURESH KUMAR
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February 16, 2007 |
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TNCSC LTD Vs. INSPECTOR OF LABOUR THANJAVUR
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June 6, 2007 |
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TNEB THOZHILALAR AYKKIA SANGAM Vs. TAMILNADU ELECTRICITY BOARD
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December 11, 2007 |
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TRANSPORT COMMISSIONER CHEPAUK CHENNAI Vs. G DURAI
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July 4, 2007 |
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TRICHY DISTILLERIES AND CHEMICALS LTD Vs. STATE OF TAMIL NADU
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January 29, 2007 |
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TRIDENT INTERWOOD P LIMITED Vs. APPELLATE ASSISTANT COMMISSIONER
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September 10, 2007 |
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TUTICORIN SAILING VESSEL OWNERS ASSOCIATION Vs. UNION OF INDIA
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July 12, 2007 |
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TVL ARUNA MALAI COLLEGE OF EDUCATION RUN Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT FORT ST GEORGE
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February 28, 2007 |
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TVL BIG BAGS INTERNATIONAL P LTD Vs. REGISTRAR TAMILNADU TAXATION SPECIAL TRIBUNAL
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October 25, 2007 |
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TVL DIGITAL POWER SYSTEM Vs. COMMERCIAL TAX OFFICER
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September 12, 2007 |
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TVL E I DUPONT I P LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
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August 16, 2007 |
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TVL J B LEATHER FERTILIZERS AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER
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August 22, 2007 |
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TVL KHADER SPINNERS LIMITED Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERICAL TAXES
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October 30, 2007 |
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TVL KHADER SPINNERS LIMITED Vs. COMMERCIAL TAX OFFICER-III
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October 30, 2007 |
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TVL L S P REFINED OIL CO Vs. COMMERCIAL TAX OFFICER
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August 21, 2007 |
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TVL LIPI MARKETING P LTD Vs. COMMERCIAL TAX OFFICER
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August 30, 2007 |
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TVL MINI TOOLS INDIA Vs. COMMERCIAL TAX OFFICER FAC
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September 7, 2007 |
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TVL P K DORAISWAMY CHETTIAR CO Vs. DESIGNATED AUTHORITY CUM DEPUTY COMMISSIONER
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August 16, 2007 |
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TVL R MINI COLOUR LAB Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
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August 6, 2007 |
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TVL RAGAM POLYMERS Vs. COMMERCIAL TAX OFFICER
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February 5, 2007 |
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TVL RAGAM POLYMERS CHENNAI Vs. COMMERCIAL TAX OFFICER ICE HOUSE ASSESSMENT CIRCLE
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February 22, 2007 |
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TVL ROLL WELL EARING Vs. COMMERCIAL TAXES OFFICER
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March 1, 2007 |
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TVL SAKTHI MASALA P LTD Vs. SPL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
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November 16, 2007 |
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TVL SHREE KNIT WEAR Vs. COMMERCIAL TAX OFFICER
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June 25, 2007 |
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TVL SOUTHERN GAS FITTINGS PVT LTD Vs. COMMERCIAL TAX OFFICER FAC
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September 6, 2007 |
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TVL TIRUPPUR VATTARA MINI BUS URIMAIYALARGAL SANGAM MUNICIPAL OFFICE STREET TIRUPPUR Vs. REGIONAL TRANSPORT AUTHORITY TIRUPPUR REGION TIRUPPUR COIMBATORE DISTRICT
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September 17, 2007 |
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TVL UGRAJ AND COMPANY Vs. STATE OF TAMIL NADU
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September 10, 2007 |
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TVL UGRAJ AND COMPANY, REPRESENTED BY ITS PROPRIETOR, J KAILASH Vs. COMMERCIAL TAX OFFICER
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September 10, 2007 |
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TVL WAVE FORMS Vs. COMMERCIAL TAX OFFICER
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September 5, 2007 |
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TVL. SWAMIJI MILLS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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February 1, 2007 |
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TVL. VIKING WAREHOUSING REP. BY ITS PARTNER MR. YAGNESH R. THAKKAR Vs. THE COMMERCIAL TAX OFFICER
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September 6, 2007 |
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TVS FINANCE AND SERVICES LTD Vs. ADDITIONAL DEPUTY COMMISSIONER
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November 23, 2007 |
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TVS MOTOR COMPANY LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX COMPANY CIRCLE III CHENNA
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February 27, 2007 |
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U CHINNACHAMY PILLAI Vs. STATE OF TAMIL NADU
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November 13, 2007 |
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U K SUBRAMANIAM Vs. N MEENAKSHI
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April 27, 2007 |
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U MICHAEL Vs. DISTRICT COLLECTOR PUDUKOTTAI
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August 30, 2007 |
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U RAVIKUMAR Vs. FOODS FATS AND FERTILIZERS LTD
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October 5, 2007 |
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UCO BANK Vs. DIGBOI REFINERY INDIAN OIL CORPORATION LTD
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April 10, 2007 |
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ULAGANATHAN Vs. GOVERNMENT OF TAMIL NADU
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July 5, 2007 |
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UMA Vs. K PURUSHOTHAMAN
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November 7, 2007 |
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UMA MAHESWARI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
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July 13, 2007 |
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UMA MANICKAM Vs. INSPECTOR OF POLICE V 1 VILLIVAKKAM POLICE STATION VILLIVAKKAM CHENNAI
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September 14, 2007 |
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UMA RANI Vs. STATE OF TAMIL NADU
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September 24, 2007 |
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UMA SHANKARAI Vs. COMMISSIONER OF POLICE GREATER CHENNAI
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December 10, 2007 |
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UMARANI Vs. PALANIANDI
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September 14, 2007 |
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UMARANI Vs. VELAN
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March 8, 2007 |
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UMRIN Vs. STATE
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July 31, 2007 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL HIGH COURT CAMPUS
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July 31, 2007 |
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UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS
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July 12, 2007 |
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UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
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September 24, 2007 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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August 29, 2007 |
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UNION OF INDIA Vs. M M CHOLAN
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September 7, 2007 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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October 29, 2007 |
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UNION OF INDIA Vs. E SHANMUGAVELU
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October 24, 2007 |
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UNION OF INDIA Vs. GOVERNMENT OF INDIA
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October 24, 2007 |
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UNION OF INDIA Vs. REGISTRAR DEBT RECOVERY APPELLATE TRIBUNAL
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October 11, 2007 |
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UNION OF INDIA Vs. TAMILNADU DADHA PHARMACEUTICALS LIMITED
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December 17, 2007 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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December 12, 2007 |
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UNION OF INDIA Vs. UNION OF INDIA
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March 8, 2007 |
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UNION OF INDIA Vs. K BABU
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March 8, 2007 |
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UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL AT CHENNAI BENCH
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February 26, 2007 |
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UNION OF INDIA Vs. N MUGUNTHARAMAN
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February 6, 2007 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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January 22, 2007 |
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UNION OF INDIA Vs. G SIVARAMAKRISHNAN
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January 11, 2007 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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July 5, 2007 |
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UNION OF INDIA Vs. K P RATHINAM AND CENTRAL ADMINISTRATIVE TRIBUNAL
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February 28, 2007 |
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UNION OF INDIA Vs. ZAREEN TAJ BEGUM ALIAS RUPAB BEGUM
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July 4, 2007 |
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UNION OF INDIA Vs. R V SWATANTRA KUMARI
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July 4, 2007 |
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UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
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June 20, 2007 |
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UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH CHENNAI 104
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June 13, 2007 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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June 14, 2007 |
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UNION OF INDIA Vs. G CHANDRAN
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June 12, 2007 |
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UNION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT CHENNAI
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June 11, 2007 |
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UNION OF INDIA Vs. C V ANANTHARAGHAVAN
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April 9, 2007 |
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UNION OF INDIA Vs. R P RAMESH MURUGAN
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April 26, 2007 |
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UNION OF INDIA Vs. R MADHAVAN
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April 20, 2007 |
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UNION OF INDIA Vs. PRINCIPAL DISTRICT JUDGE VELLORE
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June 6, 2007 |
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UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH CHENNAI 600 104
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June 1, 2007 |
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UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, K VENKATASAMY AND C SARAVANAN
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January 1, 2007 |
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UNION OF INDIA Vs. BEST CAST CONSTRUCTION PVT LTD
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June 8, 2007 |
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UNION OF INDIA Vs. K KRISHNAMURTHY
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August 1, 2007 |
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UNION OF INDIA Vs. A BALASUBRAMANIAN
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August 7, 2007 |
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UNION OF INDIA THE CHIEF POSTMASTER GENERAL TAMIL NADU CIRCLE CHENNAI 2 Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CITY CIVIL COURT BUILDINGS CHENNAI 104
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June 20, 2007 |
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UNION OF INDIA THE CHIEF POSTMASTER GENERAL TAMIL NADU CIRCLE-2 Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CITY CIVIL COURT BUILDINGS04
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June 20, 2007 |
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UNION TERRITORY OF PONDICHERRY Vs. M LATUCHUMANAN
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June 7, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. V DHARMARASU
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April 27, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. CHINNAKULANDAI
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March 30, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. A CHANDRAN
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January 19, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. NITHYA PRABHU COTTON COMPANY
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January 3, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. RAMZAN BEGAM
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February 5, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. JABEEN
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February 28, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. SULOCHANA
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February 21, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. ANJALAI
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March 16, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. VIDHYANATHAN
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November 5, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. ALAGAR
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November 6, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. R PANDI
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November 13, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. VENKATACHALAM PILLAI
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November 13, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. R CHINNARAJ
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December 20, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. PONNAMMAL
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December 11, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. S VENKATACHALAM
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October 26, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. RAMIAH THEVAR
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November 12, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. HABINEESHA
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November 2, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. GOWTHAM ALIAS GOWTHAMKUMAR
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November 5, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. SUNDARI
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November 6, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. M JEYABAL
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November 13, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. PALANIAPPAN
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November 13, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. MALATHI
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November 15, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. ASSAM BENGAL ROADWAYS LTD
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December 6, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. K DEVI
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December 6, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. INSPECTOR OF POLICE R 8 VADAPALANI POLICE STATION CHENNAI
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September 14, 2007 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. S KARPAGAVALLI
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May 31, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. ANJALAI
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March 6, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. GANAPATHY
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September 21, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. SUNDARAM
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August 18, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. I KANNADASAN
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October 29, 2007 |
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UNITED LABOUR FEDERATION Vs. P TITUS GNANADAS MANAGING DIRECTOR
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July 27, 2007 |
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UNITED LABOUR FEDERATION Vs. CORPORATION OF CHENNAI
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April 23, 2007 |
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UPASANA FINANCE LTD Vs. STATE
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June 9, 2007 |
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URC CONSTRUCTION P LTD Vs. BHARAT HEAVY ELECTRICALS LIMITED
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August 18, 2007 |
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USHA Vs. STATE OF TAMIL NADU
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August 28, 2007 |
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UTHIRAPATHY Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE
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September 17, 2007 |
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UTHIRASAMY Vs. STATE
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February 20, 2007 |
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UTTAR PRADESH CRICKET ASSOCIATION Vs. UTTAR PRADESH CRICKET ASSOCIATION
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June 5, 2007 |
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V ALEXPANDIYAN Vs. PRESIDENT, KALLUTHU PANCHAYAT
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October 29, 2007 |
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V ALEXPANDIYAN Vs. BLOCK DEVELOPMENT OFFICER
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October 29, 2007 |
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V ANANDAN Vs. TAMIL NADU ELECTRICITY BOARD
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September 18, 2007 |
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V ANANDARAJAN Vs. TAMIL NADU ELECTRICITY BOARD
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September 19, 2007 |
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V ANIL KUMAR Vs. STATE OF TAMILNADU
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November 5, 2007 |
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V ANNADURAI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
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August 27, 2007 |
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V ARUNACHALAM Vs. STATE OF TAMIL NADU
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December 6, 2007 |
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V BABU RAJAN Vs. SECRETARY GOVERNMENT OF TAMIL NADU DEPARTMENT OF HEALTH CHENNAI 9
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September 4, 2007 |
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V BABU RAJENDRA PRASAD Vs. SECRETARY, AGRICULTURE DEPARTMENT
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November 22, 2007 |
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V BALAKRISHNAN Vs. STATE OF TAMIL NADU
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October 26, 2007 |
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V BALAMURUGAN Vs. DISTRICT COLLECTOR VIRUDHUNAGAR
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February 5, 2007 |
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V BASKARAN Vs. CHIEF ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE NO 26 HADDOWS ROAD SHASTRI BHAWAN CHENNAI
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September 19, 2007 |
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V BOJARAJULU Vs. DISTRICT COLLECTOR
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November 20, 2007 |
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V C MOHAN Vs. COMMISSIONER OF CUSTOMS AIR
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October 23, 2007 |
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V C RAJAMANICKAM Vs. STATE OF TAMIL NADU
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August 13, 2007 |
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V CHELLAPPA Vs. R S NATARAJAN
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August 7, 2007 |
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V CHINTHAMANI VELUSAMY Vs. REGIONAL TRANSPORT AUTHORITY
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October 24, 2007 |
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V D G SANKARARAJAN Vs. STATE OF TAMILNADU
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December 20, 2007 |
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V DHANASEKARAN Vs. M GANESAN
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September 5, 2007 |
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V DINESH KUMAR CHENNAI Vs. INDIRA BAI
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March 6, 2007 |
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V DURAIKANNU Vs. COLLECTOR OF CHENNAI
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November 20, 2007 |
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V E PERIANNAN Vs. T SELVAM
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October 11, 2007 |
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V ELANGO Vs. STATE
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July 25, 2007 |
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V ELAYAPERUMAL Vs. STATE BANK OF INDIA ASAVEERANKUDIKADU BRANCH TIRUCHIRAPALLI DISTRICT
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January 8, 2007 |
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V ELUMALAI Vs. INSPECTOR GENERAL OF REGISTRATION
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February 5, 2007 |
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V ESSAKKIAMMAL Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER SOUTHERN RAILWAY DIVISIONAL OFFICE COMMERCIAL
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November 13, 2007 |
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V G HIRUSHA Vs. ASSISTANT COMMISSIONER OF C EX , CHENNAI
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December 20, 2007 |
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V GANESAN Vs. COMMISSIONER OF POLICE
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December 10, 2007 |
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V GOPINATH Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
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October 9, 2007 |
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V GUNASEKARA MUDALIAR Vs. M MOHAN
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January 25, 2007 |
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V GURULAKSHMI Vs. UNION OF INDIA
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April 30, 2007 |
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V GURUNATHAN Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX AND CEILING
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January 29, 2007 |
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V GURUNATHAN Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX AND CEILING
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January 1, 2007 |
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V GURUSAMY Vs. DIRECTOR GENERAL OF POLICE
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October 26, 2007 |
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V HARIHARAN Vs. SPECIAL COMMISSIONER
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December 13, 2007 |
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V HIMACHALAM Vs. REGIONAL TRANSPORT AUTHORITY VELLORE DISTRICT
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September 11, 2007 |
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V JAGGANNATHAN Vs. MEMBER SECRETARY
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January 4, 2007 |
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V JAYAKUMAR Vs. SUB COLLECTOR POLLACHI COIMBATORE DISTRICT
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August 16, 2007 |
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V JAYARAMAN Vs. SPECIAL DEPUTY COLLECTOR STAMPS
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December 5, 2007 |
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V JEYALAKSHMI Vs. D PANDIAN
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November 13, 2007 |
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V K BALAKRISHNAN Vs. C SHANKAR
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April 26, 2007 |
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V K DURAISAMY NAIDU Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
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November 16, 2007 |
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V K KUPPURAJ Vs. SECRETARY EDUCATION DEPARTMENT FORT ST GEORGE CHENNAI
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July 26, 2007 |
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V K RAJAN Vs. JAWAHAR
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August 14, 2007 |
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V K RAKESH Vs. STATE OF TAMIL NADU
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January 3, 2007 |
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V K RAMASAMY Vs. GOVERNMENT OF TAMILNADU
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December 14, 2007 |
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V K SANTHOSH KUMAR Vs. P B JAMES BABY
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March 24, 2007 |
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V K VEERARAGHAVA REDDY Vs. DISTRICT REVENUE OFFICER CHENGALPATTU DISTRICT
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February 2, 2007 |
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V KALI AMMAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, CUDDALORE DISTRICT
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October 23, 2007 |
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V KALI AMMAL Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPT
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October 23, 2007 |
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V KALISWARI Vs. DIRECTOR OF TEACHERS EDUCATION RESEARCH AND TRAINING MADRAS 6
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June 27, 2007 |
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V KANAGASUNDARAM Vs. DISTRICT COLLECTOR ALIAS DISTRICT MAGISTRATE
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March 2, 2007 |
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V KANDASAMY Vs. DAKSHINAMOORTHY
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March 12, 2007 |
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V KANDASAMY Vs. STATE OF TAMIL NADU
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March 27, 2007 |
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V KANNADASAN Vs. A MALIK
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January 11, 2007 |
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V KANNAN Vs. STATE
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January 3, 2007 |
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V KANNAPIRAN Vs. STATE OF TAMIL NADU
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February 1, 2007 |
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V KARUNAKARAN Vs. GENERAL MANAGER HR BHARAT HEAVY ELECTRICAL LIMITED
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October 11, 2007 |
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V KARUPANNAN Vs. VALLIESWARI
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January 4, 2007 |
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V KAVIYARASAN Vs. UNIVERSITY OF MADRAS
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November 1, 2007 |
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V KRISHNAMOORTHY Vs. BHARATHI RAJA
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July 30, 2007 |
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V KRISHNAMURTHY Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH CHENNAI
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June 20, 2007 |
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V KUPPAN Vs. P MURALI
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September 28, 2007 |
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V L KALAISELVAM Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM
|
January 2, 2007 |
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V LAKSHMANAN CHETTIAR Vs. CHAIRPERSON AND MANAGING DIRECTOR SMALL INDUSTRIES DEVELOPMENT CORPORATION CHENNAI
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July 20, 2007 |
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V LAKSHMIKANDAN Vs. TAMIL NADU CIVIL SUPPLIES CORPN LTD
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July 4, 2007 |
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V LILLY GLORIA VIMALA Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING
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November 21, 2007 |
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V LOGANATHAN Vs. REVENUE DIVISIONAL OFFICER
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September 13, 2007 |
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V M P S MEERA HUSSAIN Vs. DISTRICT REVENUE OFFICER SIVAGANGAI
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November 13, 2007 |
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V M P S MEERA HUSSAIN Vs. DISTRICT REVENUE OFFICER
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November 13, 2007 |
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V M SANTHOSHAM Vs. DIRECTOR OF TEACHER EDUCATION
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November 20, 2007 |
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V M SUGUMAR Vs. P RENUGADEVI
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October 25, 2007 |
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V MAHESWARI Vs. SECRETARY TAMIL NADU MANUAL LABOUR SOCIAL SECURITY AND WELFARE BOARD CHENNAI
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March 23, 2007 |
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V MANI Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, REVENUE DEPARTMENT
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November 29, 2007 |
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V MANICKAM Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
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November 29, 2007 |
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V MANIGANTAN Vs. UNION OF INDIA
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June 19, 2007 |
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V MANIVASAGAM Vs. DISTRICT REVENUE OFFICER THANJAVUR
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July 12, 2007 |
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V MANOHARAN Vs. DISTRICT COLLECTOR
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September 12, 2007 |
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V MARIMUTHU Vs. R RAMACHANDRAN BRANCH MANAGER SYNDICATE BANK VELIPALAYAM NAGAPATTINAM
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December 1, 2007 |
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V MARIMUTHU Vs. R RAMACHANDRAN BRANCH MANAGER SYNDICATE BANK NAGAPATTINAM
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December 20, 2007 |
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V MUKUNDHAN Vs. SUPERINTENDENT CENTRAL PRISON TRICHY
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September 20, 2007 |
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V MURALEEDHARAN Vs. UNION OF INDIA
|
January 5, 2007 |
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V MURUGAN Vs. GOVERNMENT OF TAMIL NADU
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November 13, 2007 |
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V MUTHU Vs. STATE OF TAMIL NADU
|
March 7, 2007 |
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V MUTHUKUMAR Vs. SUPERINTENDENT OF POLICE
|
November 6, 2007 |
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V MUTHUKUMAR Vs. COMMANDANT 13TH BN SSB PIPRAKOTHI
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October 26, 2007 |
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V MUTHUKUMARASAMY Vs. CHAIRMAN L I C CENTRAL OFFICE
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January 22, 2007 |
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V MYLSWAMY Vs. ASSISTANT COMMISSIONER OF INCOME TAX SPECIAL INVESTIGATION CIRCLE I COIMBATORE
|
February 6, 2007 |
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V N DAMANI Vs. ARBITRATOR DIVISIONAL ENGINEER
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January 23, 2007 |
|
V N DAMANI Vs. COMMISSIONER OF WEALTH TAX MADRAS
|
January 23, 2007 |
|
V N M SHAHUL HAMEED Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION EZHILAGAM CHEPAUK
|
September 17, 2007 |
|
V N MUTHUSAMY Vs. COMMISSIONER ANDCOMMISSIONER OF REVENUE ADMINISTRATION
|
November 12, 2007 |
|
V N MUTHUSAMY Vs. ADDITIONAL DISTRICT MAGISTRATE, ERODE DISTRICT ERODE
|
November 12, 2007 |
|
V NACHIAPPAN Vs. INCOME TAX OFFICER
|
September 20, 2007 |
|
V NALLATHAMBI Vs. COMMISSIONER UDUMALAIPET MUNICIPALITY
|
December 10, 2007 |
|
V NATARAJAN Vs. STATE
|
December 12, 2007 |
|
V NATARAJAN Vs. P MANI
|
August 8, 2007 |
|
V NATARAJAN Vs. DISTRICT COLLECTOR CUDDALORE
|
November 27, 2007 |
|
V NEELAKANDAN ALIAS NARAYANAN Vs. N KAVERI
|
July 30, 2007 |
|
V P ESWARAMOORTHY Vs. MURUGANI
|
August 10, 2007 |
|
V P MARIAPPAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
August 16, 2007 |
|
V P THANGAVEL Vs. MANIMEGAIAL
|
July 6, 2007 |
|
V PANKAJAVALLI Vs. REGIONAL TRANSPORT OFFICER NEAR THIRUVALLUR COLLECTORATE BUILDING THIRUVALLUR DISTRICT AT THIRUVALLUR
|
September 14, 2007 |
|
V PAULSAMY Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
|
October 1, 2007 |
|
V PERUMAL Vs. UNION OF INDIA
|
June 21, 2007 |
|
V PERUMAL Vs. STATE OF TAMIL NADU
|
March 27, 2007 |
|
V PICHAIPILLAI Vs. MANAGING DIRECTOR TAMIL NADU SLUM CLEARANCE BOARD
|
January 10, 2007 |
|
V PONNAIYA Vs. NANDAGOPAL
|
March 13, 2007 |
|
V PONNUSAMI Vs. N LAKSHMI
|
January 3, 2007 |
|
V POONGODI Vs. P THANGARAJ ALIAS P C THANGAM
|
November 3, 2007 |
|
V POUNRAJ Vs. PACKIA LAKSHMI alias VENI
|
December 6, 2007 |
|
V PRAKASH Vs. DEPUTY SUPERINTENDENT OF POLICE ARAKKONAM
|
November 30, 2007 |
|
V PRAKASH Vs. DEPUTY SUPERINTENDENT OF POLICE
|
December 14, 2007 |
|
V PRREMALATHA Vs. UNION OF INDIA
|
February 16, 2007 |
|
V PUNNIAKOTI Vs. SPL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
|
March 9, 2007 |
|
V R ESWARAMOORTHY Vs. SURIYA CHAKRA SPINNING MILLS PVT LTD
|
October 30, 2007 |
|
V R GOVINDRAJULU Vs. ASST COMMISSIONER OF WEALTH TAX SPECIAL INVESTIGATION CIRCLE III COIMBATORE
|
February 20, 2007 |
|
V R PARTHASARATHY Vs. BOOMINATHAN
|
January 8, 2007 |
|
V R THANGARAJ Vs. STATE OF TAMIL NADU REPRESENTED BY ITS
|
July 31, 2007 |
|
V RADHAKRISHNAN Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH CHENNAI
|
June 9, 2007 |
|
V RAJENDRAN Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
|
September 4, 2007 |
|
V RAMADURAI Vs. JOINT DIRECTOR HIGHER SECONDARY SCHOOL EDUCATION DPI COMPLEX COLLEGE ROAD CHENNAI
|
January 29, 2007 |
|
V RAMAKRISHNAN Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
October 12, 2007 |
|
V RAMESH Vs. G VENGAIVEL
|
January 31, 2007 |
|
V RANGA DURAI Vs. S JAYALAKSHMI
|
April 16, 2007 |
|
V RATHINAM Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 11, 2007 |
|
V S BOYS HIGHER SECONDARY SCHOOL Vs. DURAIRAJ
|
November 22, 2007 |
|
V S MANICKAVEL Vs. COLLECTOR TIRUVANNAMALAI DISTRICT
|
November 26, 2007 |
|
V S RATHINAM CHETTIAR Vs. VEDARANESWARAR SWAMI TEMPLE
|
September 5, 2007 |
|
V S SANKARANARAYANAN Vs. SUB-DIVISIONAL MAGISTRATE CUM
|
July 9, 2007 |
|
V S SOMASUNDARAM Vs. S PANDARINATHAN
|
March 26, 2007 |
|
V S SUBBARAYAN Vs. PRINCIPAL GOVERNMENT ARTS COLLEGE MEN KRISHNAGIRI DHARMAPURI DISTRICT
|
July 5, 2007 |
|
V S VEERASAMY Vs. STATE OF TAMIL NADU
|
December 6, 2007 |
|
V SAITTU Vs. INSPECTOR OF POLICE
|
November 22, 2007 |
|
V SANDAL MUTHURAJ Vs. DISTRICT ENVIRONMENTAL PROTECTION ENGINEER, TAMIL NADU POLLUTION CONTROL BOARD, THE CHAIRMAN,; TAMIL NADU POLLUTION CONTROL BOARD, NUCLEAR POWER CORPORATION OF INDIA LTD; KOODANKULAM ATOMIC POWER PROJECT; DISTRICT COLLECTOR
|
March 20, 2007 |
|
V SANTHANAKRISHNAN Vs. ASST COLLECTOR OF CENTRAL EXCISE CENTRAL INTELLIGENCE WING
|
July 27, 2007 |
|
V SAVEETA SURANA Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM
|
March 22, 2007 |
|
V SEETHA Vs. REGIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED
|
August 7, 2007 |
|
V SELLADURAI PROPRIETOR Vs. CHIEF COMMISSIONER OF INCOME TAX
|
August 7, 2007 |
|
V SENTHILKUMARAN Vs. C SANTHOSHKUMAR
|
December 4, 2007 |
|
V SHANMUGAM Vs. S UMAMAHESWARAN
|
November 16, 2007 |
|
V SHANMUGAM Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
|
July 25, 2007 |
|
V SHANMUGANATHAN Vs. GOVERNMENT OF INDIA
|
January 19, 2007 |
|
V SHANTHI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
November 22, 2007 |
|
V SOMASUNDARAM Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
|
January 12, 2007 |
|
V SRIDHAR Vs. FOREST RANGE OFFICER ODUGATHUR RANGE ODUGATHUR-632 103 VELLORE DIST
|
August 1, 2007 |
|
V SUBRAMANI Vs. SECRETARY TO THE GOVERNMENT RURAL DEVELOPMENT
|
November 7, 2007 |
|
V SUBRAMANIA CHETTIAR Vs. V K BALASUBRAMANIAN
|
March 23, 2007 |
|
V SUBRAMANIAM Vs. T KRISHNAN
|
April 16, 2007 |
|
V SUBRAMANIAN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
January 3, 2007 |
|
V SUBRAMANIAN Vs. S AUDISESHIAH
|
August 9, 2007 |
|
V SUGANDHI Vs. S PITCHAI
|
January 12, 2007 |
|
V SUNDARESAN Vs. PARVATHI PALANIAPPAN, NATIONAL STOCK EXCHANGE OF INDIA LTD
|
June 7, 2007 |
|
V SUNDARI Vs. JAYALAKSHMI
|
March 20, 2007 |
|
V SURYAKANTHAM Vs. TAMILNADU STATE ELECTRICITY BOARD 622 ANNA SALAI CHENNAI 600 002
|
September 18, 2007 |
|
V TAMILARASI Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD
|
September 28, 2007 |
|
V THANGAMANI Vs. DIRECTOR DIRECTORATE OF SCHOOL EDUCATION
|
October 3, 2007 |
|
V THANGARAJ Vs. UNION OF INDIA
|
July 26, 2007 |
|
V THANGARAJ Vs. SANKARAN FINANCIERS
|
April 21, 2007 |
|
V UMAYAL Vs. STATE
|
December 18, 2007 |
|
V USHA Vs. DIRECTOR OF TOWN PANCHAYAT KURALAGAM
|
August 31, 2007 |
|
V V MINERAL REGISTERED FIRM Vs. DIRECTOR OF GEOLOGY AND MINING GUINDY AND APPELLATE AUTHORITY UNDER THE RIGHT TO INFORMATION ACT
|
June 25, 2007 |
|
V VAIDYALINGA NAIDU Vs. COLLECTOR VILLUPURAM DISTRICT
|
December 6, 2007 |
|
V VARADARAJ Vs. V KARUPPIAH NADAR
|
April 10, 2007 |
|
V VEERAMANI Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE SOUTHERN RAILWAY CHENNAI
|
July 25, 2007 |
|
V VEERAMANI Vs. STATE OF TAMIL NADU
|
April 11, 2007 |
|
V VEERANAN Vs. P SRINIVASAN
|
April 5, 2007 |
|
V VENKATA RANGAN Vs. STATE OF TAMIL NADU
|
February 19, 2007 |
|
V VIJAYAKUMAR Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
November 7, 2007 |
|
V VIJAYAKUMAR Vs. STATE OF TAMIL NADU
|
November 7, 2007 |
|
V. GEORGE VINCENT Vs. DEPUTY COMMERCIAL TAX OFFICER
|
September 5, 2007 |
|
V. KRISHNAMOORTHY Vs. M.R. LALITHA
|
September 3, 2007 |
|
V. SUBRAMANI @ V.S. MANI Vs. K. KAVITHA
|
January 31, 2007 |
|
V. THANGAVEL Vs. ASSOCIATED BUSINESS CREDITS LTD.
|
December 17, 2007 |
|
V.D.R. IMPEX Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
|
March 8, 2007 |
|
V.K. BHEEMARAJA Vs. THE DEITY OF MAYURANATHASWAMY
|
July 18, 2007 |
|
V.K. RAKESH Vs. STATE REP., BY THE INSPECTOR OF POLICE, PALLOOR POLICE STATION, MAHE, PONDICHERRY STATE
|
January 31, 2007 |
|
VAANESWARI Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE (XIV) DEPARTMENT; COMMISSIONER OF POLICE, SUPERINTENDENT, CENTRAL PRISON
|
November 14, 2007 |
|
VADA CHENNAI ANAL MIN NILAYAM V O C NAGAR ENNORE CHENNAI Vs. STATE OF TAMIL NADU
|
July 11, 2007 |
|
VADAKKU MASI VEETHI Vs. MADURAI DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD
|
October 1, 2007 |
|
VADALUR SARVODAYA NAGAR AND BOOMIDHAN RESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA
|
September 13, 2007 |
|
VADAVELI ALIAS VADIVELU Vs. STATE
|
April 12, 2007 |
|
VADIVAMBIGAI TEXTILE MILLS LTD Vs. GOVERNMENT OF TAMIL NADU
|
July 6, 2007 |
|
VADIVEL Vs. STATE
|
October 9, 2007 |
|
VADIVEL Vs. STATE
|
December 17, 2007 |
|
VAIDIYALINGAM RICE MILL Vs. BRANCH MANAGER KANCHEEPURAM CENTRAL COOPERATIVE BANK
|
October 4, 2007 |
|
VAIDIYALINGAM RICE MILL REP BY THIRU VAIDIYALINGAM Vs. SPECIAL OFFICER KANCHEEPURAM CENTRAL CO-OPERATIVE BANK
|
October 4, 2007 |
|
VAIDIYANATHAN Vs. SAMBANDA MUDALIAR
|
January 29, 2007 |
|
VAIKUNDAM AGRO TECH LIMITED Vs. STATE OF TAMIL NADU REP BY
|
August 10, 2007 |
|
VAIRAM ALIAS VAIRAMUTHU Vs. SECRETARY TO GOVERNMENT
|
September 5, 2007 |
|
VAITHIALINGAM Vs. DIRECTOR GENERAL OF POLICE
|
September 10, 2007 |
|
VAITHIYANATHAN Vs. KALAVATHI
|
March 14, 2007 |
|
VAITHIYANATHAN CONSTRUCTION Vs. BLOCK DEVELOPMENT OFFICER VILLAGE PANCHAYAT TIRUVENNAINALLUR PANCHAYAT UNION VILLUPURAM DISTRICT
|
September 18, 2007 |
|
VALCOS PAPERS Vs. STATE OF TAMIL NADU
|
August 18, 2007 |
|
VALLI Vs. ARUMUGAM
|
April 3, 2007 |
|
VALLITHAI Vs. ARULRAJ
|
May 16, 2007 |
|
VALLIVALAM DESIKAR POLYTECHNIC COLLEGE Vs. S POONGUZHALI
|
April 13, 2007 |
|
VALLIVALAM DESIKAR POLYTECHNIC EDUCATIONAL SOCIETY NAGAPATTINAM Vs. DISTRICT REGISTRAR SOCIETY REGISTRATION NAGAPATTINAM
|
June 29, 2007 |
|
VANDHANA Vs. T SRIKANTH AND KRISHNAMACHARI
|
July 3, 2007 |
|
VANDU alias MADASAMY Vs. STATE
|
March 1, 2007 |
|
VANI Vs. COMMISSIONER OF POLICE
|
December 11, 2007 |
|
VANNAMMAL Vs. KOTTAI
|
March 28, 2007 |
|
VANTAGE LEATHERS INDIA P LIMITED Vs. SECRETARY TAMILNADU SALES TAX APPELLATE TRIBUNAL
|
February 22, 2007 |
|
VARADARAJAN Vs. DIRECTOR OF SCHOOL EDUCATION (ELEMENTARY); DISTRICT ELEMENTARY EDUCATIONAL OFFICER; ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER; SECRETARY, RAMAKRISHNA AIDED MIDDLE SCHOOL
|
December 19, 2007 |
|
VARADARASU RAMRAJ Vs. STATE OF TAMIL NADU
|
April 20, 2007 |
|
VARADHAN S/O KUPPA BOYAN Vs. CHINNAKANNU (DECEASED), PERUMAL AND KALIAN
|
February 19, 2007 |
|
VARADHARAJAN Vs. LIEUTENANT GOVERNOR UNION TERRITORY OF PONDICHERRY
|
April 26, 2007 |
|
VARADHARAJAN JOHN D BRITTO Vs. SARASWATHI
|
November 15, 2007 |
|
VARALAKSHMI OIL REFINERIES P LTD Vs. DEPUTY COMMERCIAL TAX OFFICER O/O THE DEPUTY COMMERCIAL TAX OFFICER JAYAKONDAN PERAMBALUR DISTRICT
|
February 23, 2007 |
|
VARANAVASI GOUNDER Vs. E S KRISHNASWAMI
|
March 5, 2007 |
|
VASANTHA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT CHENNAI
|
March 30, 2007 |
|
VASANTHA Vs. STATE OF TAMILNADU
|
August 22, 2007 |
|
VASANTHI Vs. SECRETARY TO GOVERNMENT
|
October 3, 2007 |
|
VASANTHI Vs. COMMISSIONER OF POLICE CHENNAI CITY POLICE
|
October 3, 2007 |
|
VASANTHI NELSON Vs. ANTONY NELSON ALIAS A B H NELSON
|
January 22, 2007 |
|
VASUDEVAN Vs. INSPECTOR OF POLICE B 10 SELVAPURAM POLICE STATION COIMBATORE CR NO 1046 OF 2002
|
June 28, 2007 |
|
VASUDEVAN Vs. M THIRUMUDI
|
June 14, 2007 |
|
VASUKI Vs. STATE OF TAMIL NADU
|
November 7, 2007 |
|
VASUKI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE KANCHEEPURAM
|
December 10, 2007 |
|
VEDAGIRI Vs. STATE
|
December 10, 2007 |
|
VEERA PRAKASH Vs. SECRETARY TO GOVERNMENT
|
November 5, 2007 |
|
VEERAMANI Vs. STATE
|
July 17, 2007 |
|
VEERAMMAL Vs. SARASU
|
October 23, 2007 |
|
VEERANAGAMMAL Vs. VALLIAMMAL
|
November 14, 2007 |
|
VEERARAGHAVAN Vs. STATE OF TAMIL NADU
|
March 9, 2007 |
|
VEERUMANDI Vs. MAYEE
|
December 17, 2007 |
|
VEKKALIAMMAN COLLEGE OF EDUCATION Vs. TIRUVALLUVAR UNIVERSITY
|
December 11, 2007 |
|
VELANKANNI Vs. STATE OF TAMIL NADU
|
December 3, 2007 |
|
VELLAICHAMY Vs. VELLAIKALAI
|
December 7, 2007 |
|
VELLINGIRI GOUNDER Vs. AYYASWAMI
|
November 23, 2007 |
|
VELLIYANGIRI Vs. STATE
|
February 12, 2007 |
|
VELLORE MUNICIPALITY Vs. S SHANMUGAM
|
January 31, 2007 |
|
VELLUSAMY AND ORS Vs. KANNAN AND BALASUBRAMANIAN
|
December 20, 2007 |
|
VELMURUGAN INDUSTRIES MADURAI ROAD MELUR VILLAGE THIRUMAYAM Vs. SUPERINTENDING ENGINEER PUDUKOTTAI ELECTRICITY PUDUKOTTAI
|
November 22, 2007 |
|
VELMURUGAN S/O PICHUMANI Vs. STATE
|
March 12, 2007 |
|
VELU Vs. INSPECTOR OF POLICE
|
August 1, 2007 |
|
VELU AMMAL Vs. KRISHNA AGENCIES
|
April 17, 2007 |
|
VELU MILITARY HOTEL Vs. DEPUTY DIRECTOR IPN EMPLOYEES STATE INSURANCE CORPORATION
|
August 29, 2007 |
|
VELUMANI GANDHI Vs. KAILASAM
|
June 28, 2007 |
|
VELUMAYIL NADAR Vs. THE SPECIAL TAHSILDAR, ADI-DRAVIDA WELFARE OFFICER, CHERANMAHADEVI
|
January 3, 2007 |
|
VELUSAMY Vs. STATE
|
July 18, 2007 |
|
VENKAT ALIASPRAKASH ALIAS VENKATESAN PRAKASH Vs. COMMISSIONER OF POLICE
|
October 31, 2007 |
|
VENKATACHALAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
|
October 10, 2007 |
|
VENKATACHALAM Vs. EXECUTIVE OFFICER
|
August 8, 2007 |
|
VENKATACHALAM Vs. STATE OF TAMIL NADU
|
April 20, 2007 |
|
VENKATARAMAN ALIS MURALI ALIAS RAJA Vs. R VENUGOPAL
|
December 14, 2007 |
|
VENKATASAMI Vs. GOVINDA GOWDU
|
January 11, 2007 |
|
VENKATATHASALU NAIDU Vs. K G SHANTHI
|
January 9, 2007 |
|
VENKATESAN Vs. STATE
|
July 20, 2007 |
|
VENKATESAN Vs. SECRETARY TO THE GOVERNMENT
|
August 29, 2007 |
|
VENKATESAN ALIAS MAYA VENKATESAN Vs. STATE OF TAMIL NADU
|
April 5, 2007 |
|
VENKATESWARA INDUSTRIES Vs. DEPUTY COMMERCIAL TAX OFFICER RURAL
|
September 7, 2007 |
|
VENKATESWARA OXYGEN (P) LTD Vs. COMMERCIAL TAX OFFICER
|
February 15, 2007 |
|
VENNILA Vs. STATE OF TAMIL NADU
|
October 30, 2007 |
|
VENU Vs. CHAIRMAN TAMIL NADU HOUSING BOARD
|
November 2, 2007 |
|
VERNATIUS ANTO Vs. PATRICK KINGSELY IRUTHAYARAJ
|
November 7, 2007 |
|
VETRIVEL Vs. STATE OF TAMIL NADU
|
August 7, 2007 |
|
VETRIVEL MURUGAN Vs. STATE
|
April 5, 2007 |
|
VICE CHANCELLOR Vs. G JEYASEKARAN
|
November 14, 2007 |
|
VICTOR AUXILIUM Vs. STATE
|
October 6, 2007 |
|
VICTORY COLLEGE OF EDUCATION MEN AND WOMEN RUN Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHERS EDUCATION CSD BUILDING HMT POST JALAHALLI BANGALORE 31
|
November 22, 2007 |
|
VICTORY TIMBER AND SAW MILL Vs. SALES TAX APPELLATE TRIBUNAL
|
September 13, 2007 |
|
VIDESH SANCHAR NIGAM LIMITED REP Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
|
November 30, 2007 |
|
VIDESH SANCHAR NIGAM LTD Vs. C DASARATHAN
|
January 4, 2007 |
|
VIGNESH Vs. J MEENA
|
January 2, 2007 |
|
VIJAY DHANDAPANI Vs. K RAVI
|
October 26, 2007 |
|
VIJAY MOHAN MENON Vs. ASSESSING OFFICER
|
September 6, 2007 |
|
VIJAY MOHAN MENON Vs. TAX RECOVERY OFFICER INCOME TAX DEPARTMENT
|
September 6, 2007 |
|
VIJAYA Vs. COMMISSIONER OF POLICE
|
November 12, 2007 |
|
VIJAYA Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 14, 2007 |
|
VIJAYA Vs. STATE OF TAMILNADU
|
November 12, 2007 |
|
VIJAYA Vs. COMMISSIONER OF POLICE
|
December 3, 2007 |
|
VIJAYA Vs. P GOPALAKRISHNAN
|
July 11, 2007 |
|
VIJAYA LAKSHMI ALIAS SINDHUJA Vs. R SURESH KUMAR
|
February 16, 2007 |
|
VIJAYA ROHINI Vs. P RAVIKUMAR
|
August 9, 2007 |
|
VIJAYAKANTH Vs. P MARIAMMAL
|
September 6, 2007 |
|
VIJAYAKUMAR Vs. AMIRTHAVALLI
|
July 25, 2007 |
|
VIJAYAKUMAR Vs. N VASANTHA
|
November 22, 2007 |
|
VIJAYALAKSHMI Vs. MYLSAMY ALIAS PALANISAMY
|
November 29, 2007 |
|
VIJAYALAKSHMI Vs. STATE OF TAMIL NADU
|
January 31, 2007 |
|
VIJAYALAKSHMI AMMAL Vs. PANEERSELVAM
|
January 29, 2007 |
|
VIJAYAN ALIAS JAYAPANDIAN Vs. STATE
|
November 6, 2007 |
|
VILLALAN Vs. STATE
|
October 26, 2007 |
|
VILLUPURAM MARKET COMMITTEE Vs. K SEKAR
|
March 15, 2007 |
|
VIMALA Vs. STATE OF TAMIL NADU
|
April 21, 2007 |
|
VIMALA Vs. STATE
|
November 6, 2007 |
|
VINCENT Vs. DHARMAMURTHY RAO BAHADUR CALAVALA CUNNAN CHETTY CHARITIES
|
July 12, 2007 |
|
VINCENT LOURDHENATHAN DOMINIQUE Vs. JOSEPHINE SYLA DOMINIQUE
|
December 4, 2007 |
|
VINITHA ASSOCIATES LTD Vs. LAKSHNA HOLDINGS PVT LTD
|
March 26, 2007 |
|
VINITHA ASSOCIATES PVT LTD Vs. A M SRINIVASAN
|
June 11, 2007 |
|
VIRENDRA SINGH MALIK Vs. A RAMACHANDRAN
|
December 18, 2007 |
|
VISALAM CHIT FUNDS LTD Vs. STATE OF TAMIL NADU
|
November 22, 2007 |
|
VISHAL AGENCIES Vs. COMMERCIAL TAX OFFICER
|
March 14, 2007 |
|
VISHRANTHI HOMES PRIVATE LTD Vs. STATE OF TAMIL NADU
|
January 3, 2007 |
|
VISHWANATH SWAMI Vs. TAMIL NADU INFORMATION COMMISSION
|
October 25, 2007 |
|
VISWAN ALIAS VISWANATHAN Vs. STATE
|
July 6, 2007 |
|
VISWANATHAN Vs. K ARUNAGIRI
|
March 1, 2007 |
|
VISWANATHAN Vs. K ARUNAGIRI
|
February 28, 2007 |
|
VISWANATHAN Vs. R SIVAKUMAR
|
March 1, 2007 |
|
VITTAL COMBINES Vs. COMMISSIONER AND SECRETARY REVENUE GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI
|
January 29, 2007 |
|
VIVEKANANDAN ALIAS KUNJAN Vs. GOVERNMENT OF TAMILNADU
|
November 13, 2007 |
|
VIVIDH HI FAB Vs. GEN ENERGY SYSTEMS INDIA LIMITED
|
December 26, 2007 |
|
VOICE CONSUMER CARE COUNCIL Vs. STATE OF TAMIL NADU
|
July 9, 2007 |
|
VVD PACKAGE INDUSTRIES P LTD Vs. STATE OF TAMIL NADU
|
August 18, 2007 |
|
W N ALAGA SUNDARAM Vs. COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT NUNGAMBAKKAM HIGH ROAD-34
|
June 15, 2007 |
|
W SURYAPUSHPAM Vs. GOVERNMENT OF TAMIL NADU
|
September 20, 2007 |
|
WARDEX PHARMACEUTICALS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 17, 2007 |
|
WARDEX PHARMACEUTICALS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 17, 2007 |
|
WATERFALL ESTATE EAST PVT LIMITED Vs. STATE OF TAMIL NADU
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February 9, 2007 |
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WESCARE I LTD Vs. SUBUTHI FINANCE LTD
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August 21, 2007 |
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WOLKEM INDUSTRIES LIMITED Vs. GOVERNMENT OF TAMIL NADU
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August 24, 2007 |
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WORKMEN Vs. MANAGEMENT HACKBRIDGE AND HEWETTIC EASUN LTD
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April 2, 2007 |
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WORKMEN OF TAMILNADU HOUSING BOARD THAKKAIKAL THOZHILALAR MUNNETRA SANGAM GENERAL SECRETARY AND R MANESH; K VAIRAKKANNU Vs. GOVERNMENT OF TAMIL NADU SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT
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October 23, 2007 |
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Y 46 SAREL PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR TIRUNELVELI
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June 15, 2007 |
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Y A AJIT Vs. SOFANA AJIT
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August 1, 2007 |
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Y CHELLAMMAL Vs. STATE OF TAMIL NADU
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September 7, 2007 |
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Y M C A COLLEGE SPORTS HIGHER SECONDARY SCHOOL Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
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February 9, 2007 |
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Y NESAIYAN Vs. DISTRICT REVENUE OFFICER NAGERCOIL
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December 3, 2007 |
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Y PAUL Vs. STATE OF TAMIL NADU
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October 1, 2007 |
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Y SWEETY Vs. MANUEL INBAKUMAR
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July 4, 2007 |
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YANG ALIAS SUNNY Vs. A KANNAGI
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October 4, 2007 |
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YASHUMATHI DOSHI Vs. STATE BANK OF TRAVANCORE
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August 17, 2007 |
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YASODHA Vs. PRABBAKARAN
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October 31, 2007 |
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ZAHIDA JABEEN Vs. KAMALUDDIN FAKKIRI
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February 9, 2007 |
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