REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ABBAS Vs. STATE OF TAMIL NADU	November 2, 2006
A ABDUL RAHIM Vs. BAREE TRADING COMPANY	June 28, 2006
A ABDUL RAZAK Vs. DIRECTOR OF TOWN PANCHAYAT KURALAGAM CHENNAI 600 108	April 21, 2006
A ABHUSALIHA Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT	September 21, 2006
A ALIMA Vs. STATE OF TAMILNADU	July 17, 2006
A ANBUKANI AND M MAHENDRAN Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT; VICE CHANCELLOR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY; REGISTRAR IN-CHARGE TAMIL NADU DR AMBEDKAR LAW UNIVERSITY AND COORDINATOR 3 YEAR LAW DEGREE COURSE TAMIL NADU DR AMBEDKAR LAW UNIVERSITY	January 21, 2006
A AROCKIAM Vs. DIRECTOR OF ELEMENTARY EDUCATION	February 16, 2006
A ARSHAYA BEGAM Vs. COMMISSIONER OF POLICE	November 28, 2006
A ARUMUGAM Vs. STATE OF TAMIL NADU	October 31, 2006
A ARUN THAMBURAJ Vs. BRIMANANDHAM M D D M CARDIO VICE CHANCELLOR	June 26, 2006
A ASOKAN Vs. COMMISSIONER OF CUSTOMS EXPORTS	December 20, 2006
A BABJAN Vs. DIRECTOR CENTRAL RESEARCH INSTITUTE FOR SIDDHA	December 4, 2006
A C ABRAHAM KINGSLEY Vs. SHANTHI	June 22, 2006
A CHANGAMMAL Vs. TAMIL NADU ELECTRICITY BOARD	April 5, 2006
A CHINNASAMY Vs. DISTRICT COLLECTOR SALEM DISTRICT	April 17, 2006
A D C GURUSAMY Vs. HONBLE CHIEF JUSTICE MR MARKANDEY KATJU	January 4, 2006
A DANIAL Vs. STATE OF TAMILNADU	February 21, 2006
A DHANALAKSHMI W O ADAIKALAM Vs. DISTRICT COLLECTOR	December 4, 2006
A DHANAPAL Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	March 8, 2006
A DHINAKARAN Vs. STATE OF TAMIL NADU	November 9, 2006
A FAROOK Vs. SECRETARY TO GOVERNMENT, FOOD AND CONSUMER PROTECTION DEPARTMENT, GOVERNMENT OF INDIA; STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT AND COMMISSIONER OF POLICE	September 19, 2006
A G KRISHNAMURTHY Vs. G V NAGAMMAL	November 15, 2006
A GANAPATHY Vs. S VENKATESAN	December 16, 2006
A GANESAN Vs. PALANIYAPPA GOUNDER	April 27, 2006
A GANESH Vs. K.K. MOORTHY	March 13, 2006
A GEETHA Vs. STATE OF TAMIL NADU	February 11, 2006
A GNANARAJ Vs. PAZHANIAMMAL	August 29, 2006
A GOWRI Vs. STATE OF TAMIL NADU	April 13, 2006
A GOWRI Vs. STATE OF TAMIL NADU	April 3, 2006
A GUNASEKARAN Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	December 18, 2006
A HARI HARAN Vs. UNIVERSITY OF MADRAS	March 21, 2006
A JAMES WATT Vs. CHAIRMAN AND MANAGING DIRECTOR	August 28, 2006
A JANBAH Vs. DEPUTY EXAMINER OF LOCAL FUND ACCOUNTS	December 11, 2006
A JAYARAJ Vs. COMMISSIONER CORPORATION OF CHENNAI	February 11, 2006
A JEYAPANDI; A CHELLATHURAI Vs. GNANAMMAL	October 27, 2006
A JEYASANKAR Vs. REENA BOREWELL	February 23, 2006
A JOTHINATHAN Vs. STATE OF TAMILNADU	November 22, 2006
A K ABBAS BHAI Vs. SECRETARY COMMERCIAL TAX DEPARTMENT	December 11, 2006
A K D KUMAR Vs. BALARAMA RAJA	December 13, 2006
A K KUPPUSAMY Vs. DISTRICT GENERAL OF POLICE	August 25, 2006
A KANNAIYAN Vs. STATE OF TAMIL NADU	March 29, 2006
A KANNIVEL CHETTIAR Vs. M K GOVINDARAJA MUDALIAR	March 29, 2006
A KANTHAMANI Vs. NASREEN AHMED	October 27, 2006
A KARTHIGA MINOR Vs. SECRETARY TAMIL NADU PRIVATE MEDICAL COLLEGE ASSOCIATION	September 11, 2006
A KRISHNAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION CHENNAI	March 2, 2006
A M JAGJAKH Vs. RAJATHI ZIAUDEEN	February 27, 2006
A M RASHEED Vs. DISTRICT COLLECTOR NILGIRI DISTRICT	December 12, 2006
A MADHESWARAN Vs. STATE OF TAMILNADU	April 26, 2006
A MAHABOOB BATCHA Vs. GOVERNMENT OF TAMIL NADU	June 22, 2006
A MAHALINGAM Vs. STATE OF TAMIL NADU	June 23, 2006
A MARIAPPAN Vs. DISTRICT COLLECTOR/INSPECTOR OF PANCHAYATS VIRUDHUNAGAR	June 19, 2006
A MARIAPPAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD	August 23, 2006
A MARIMUTHU Vs. CHIEF SECURITY COMMISSIONER-CUM-INSPECTOR GENERAL RAILWAY PROTECTION FORCE	November 15, 2006
A MARY Vs. GOVERNMENT OF TAMIL NADU	April 21, 2006
A MOHAMMED Vs. STATE OF MADRAS	August 10, 2006
A MOHAMMED HUSSAIN HALEEL Vs. SECRETARY THE MINISTRY OF PETROLEUM AND NATURAL GAS	August 18, 2006
A MOHAMMED YASEEN Vs. INSPECTOR OF POLICE	March 14, 2006
A MOHANRAJ Vs. C P R ENVIRONMENTAL EDUCATION	November 29, 2006
A MUPPIDATHI alias KALYANI AMMAL Vs. E RAJAGOPALAN CHETTIYAR	July 26, 2006
A MURUGESWARI Vs. DIRECTOR OF SCHOOL EDUCATION	March 23, 2006
A NAGARAJAN Vs. INSPECTOR OF POLICE	December 4, 2006
A NARAYANAN Vs. S RADHAKRISHNAN	March 20, 2006
A NAYIMUNNISA Vs. INSPECTOR GENERAL OF REGISTRATION	September 26, 2006
A NEPPOLIAN Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD	July 24, 2006
A P KUPPUSAMY Vs. P KUMARAPALAYAM MUNICIPALITY	November 22, 2006
A PACKIAM Vs. SHREE RAGHAVENDRA CHIT FUND P LTD	November 7, 2006
A PANNEERSELVAM Vs. SOWMINI	February 10, 2006
A PILLAYAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU	February 13, 2006
A R RAJAGOPAL Vs. ARULMIGHU THIRUMANGALEESWARAR TEMPLE	October 18, 2006
A RAJAPANDIAN Vs. STATE OF TAMIL NADU	November 7, 2006
A RAJARAM Vs. M B PRANESH	January 25, 2006
A RAJENDRAN Vs. ASSISTANT COMMISSIONER	March 1, 2006
A RAJENDRAN Vs. ASSISTANT COMMISSIONER SPECIAL INVESTIGATION CIRCLE III	March 29, 2006
A RAJU Vs. ASSISTANT GENERAL MANAGER REGIONAL STATE BANK OF INDIA	March 31, 2006
A RAMACHANDRAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE, PROHIBITION AND ENFORCEMENT WING AND INSPECTOR OF POLICE	April 18, 2006
A RAMAKRISHNAN Vs. STATE OF TAMIL NADU	March 6, 2006
A RAMAMURTHY Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE	December 12, 2006
A RAMASAMY Vs. ASSISTANT DIRECTOR	July 31, 2006
A RAMASAMY Vs. DISTRICT REVENUE OFFICER STAMPS OFFICE OF THE DISTRICT REVENUE OFFICER COIMBATORE	June 21, 2006
A RAMCHANDRAN Vs. MANAGING DIRECTOR TAMIL NADU CEMENT CORPORATION LTD	February 22, 2006
A RAMESH BABU Vs. STATE	March 17, 2006
A RAMKUMAR Vs. STATE OF TAMIL NADU	July 24, 2006
A RAVIKUMAR Vs. M SAVITHIRI	June 28, 2006
A RBHOOPATHI Vs. STATE ELECTION COMMISSIONER	February 17, 2006
A RENGANATHAN Vs. JOINT DIRECTOR OF AGRICULTURE	October 10, 2006
A S AMEEN AHMED Vs. LAKSHMI CHIT FUND CORPORATION	July 10, 2006
A S HAMEED Vs. ABDUL AZEEZ AND SONS	September 12, 2006
A S JAHANGIR Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	November 28, 2006
A S JANAARDHANAN Vs. DISTRICT COLLECTOR MADURAI	September 25, 2006
A S SUBRAMANI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES THINDIVANAM CIRCLE	July 27, 2006
A SADASIVAM Vs. STATE	October 30, 2006
A SAMI RASU Vs. DEPUTY SUPERINTENDENT OF POLICE	January 21, 2006
A SARASWATHI Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU	June 26, 2006
A SEKAR Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS DEPARTMENT	August 29, 2006
A SELVARAJ Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	July 5, 2006
A SENGAMALAM Vs. DIRECTOR ANIMAL HUSBANDRY DEPARTMENT	June 28, 2006
A SREEKANTAN NAIR Vs. P VALSARAJAN	June 30, 2006
A SREEKANTAN NAIR Vs. P VALSARAJAN	June 15, 2006
A SRINIVASAN Vs. STATE OF TAMIL NADU	March 22, 2006
A SRINIVASSE Vs. R JAYAKUMAR	March 10, 2006
A SUBASHCHANDRAN Vs. ICICI BANK LTD	November 23, 2006
A SUBRAMANYAM Vs. SHABBIR ETERPRISES	February 11, 2006
A SYED Vs. DEPUTY REGISTRAR NON CREDIT OF CO-OPERATIVES	August 17, 2006
A THANGAPALAM Vs. SECRETARY TO GOVERNMENT	June 16, 2006
A THIRUVENKADASAMI Vs. COLLECTOR OF SOUTH ARCOT DISTRICT CUDDALORE	April 7, 2006
A V CHINNAKRISHNA REDDIYAR Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT; DISTRICT COLLECTOR AND SPECIAL TAHSILDAR (ADI-DRAVIDAR AND TRIBAL WELFARE)	September 20, 2006
A V RAJASEKARAN Vs. UNION OF INDIA	September 27, 2006
A V RAMACHANDRAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY; DISTRICT COLLECTOR AND SUB TREASURY OFFICER, SUB TREASURY	November 2, 2006
A V S RAJA Vs. INDIAN BANK ANNA NAGAR BRANCH	September 1, 2006
A VEDANAYAGAM Vs. ANNAKILI	January 27, 2006
A VEERIYA PERUMA Vs. SECRETARY TO GOVERNMENT	July 20, 2006
A VELAYUTHAM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	August 17, 2006
A VELU Vs. SUPERINTENDENT OF POLICE	March 9, 2006
A VENKATACHALAM Vs. SUPERINTENDENT OF POLICE SALEM DISTRICT SALEM	June 12, 2006
A VENKATASAMY NAICKER PETITIONER IN W P NO 4914 OF 2006 AND D VIJAYA PETITIONER IN W P NO 4915 OF 2006 Vs. STATE TRANSPORT APPELLATE TRIBUNAL	September 15, 2006
A VENKATRAMANI Vs. LIC HOUSING FINANCE LIMITED	September 28, 2006
A VINCENT SELVARAJ Vs. CHAIRMAN-CUM-MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	February 11, 2006
A VISWANATHAN Vs. G LAKSHMI ALIAS SEETHA	November 1, 2006
A VISWANATHAN Vs. G LAKSHMI ALIAS SEETHA	November 20, 2006
A. MANI Vs. EXECUTIVE OFFICER, SPECIAL GRADE TOWNPANCHAYAT	November 21, 2006
A. RAJAN Vs. V. PAVUN	December 18, 2006
A. RAMKUMAR Vs. STATE	July 25, 2006
A. SELVAMOORTHY Vs. A. CHELLATHANGAM	December 6, 2006
A. SRINIVASA BABU Vs. DEPUTY COMMERCIAL TAX OFFICER	October 31, 2006
ABDUL KAREEM ALIAS PALANI BABU Vs. INSPECTOR OF POLICE	June 27, 2006
ABDUL KHABEER Vs. J A INSTITUTE OF ENGINEERING AND TECHNOLOGY	April 4, 2006
ABDUL RAHMAN Vs. M A PEER MOHAMMED	November 27, 2006
ABDUL RAWOOF Vs. K SHANMUGASUNDARAM	June 28, 2006
ABDUL SUBAN Vs. SYED THARU HUSSAIN	September 26, 2006
ABHIRAMI FOUNDATION Vs. K C NALINI BAI	August 25, 2006
ABOO BACKER ASMATH Vs. STATE OF TAMILNADU	September 29, 2006
ABT PARCEL SERVICE Vs. SUPERINTENDING ENGINEER ELECTRICITY DISTRIBUTION CIRCLE	October 27, 2006
ABU THAKIR Vs. STATE	December 18, 2006
ABUTHAGIR Vs. STATE	July 10, 2006
ABUTHAKHEER ALIAS ABU ALIAS SULLAN ALIAS SUTTIPPU SULLAN Vs. STATE OF TAMIL NADU	July 4, 2006
ACIT BORAN SAM Vs. STATE OF TAMIL NADU	June 15, 2006
ADAIKKALAMERI Vs. DIRECTOR OF GEOLOGY GUINDY	October 31, 2006
ADDITIONAL DIRECTOR GENERAL OF POLICE Vs. G RAJENDRAN	October 12, 2006
ADHAM MEERA Vs. STATE OF TAMILNADU	August 22, 2006
ADITYA MASALA NANI AGRO FOODS P LTD Vs. M SELVARAJ	December 22, 2006
AIRFRIEGHT LTD Vs. REDBULL EXPORTS	June 20, 2006
AIRPORTS AUTHORITY OF INDIA Vs. GOVERNMENT OF TAMIL NADU	September 26, 2006
AJAI KUMAR Vs. STATE OF TAMIL NADU	November 15, 2006
AJAPPA NATESWARA Vs. DISTRICT COLLECTOR INSPECTOR PANCHAYAT	June 27, 2006
AL KR AL KARUPPIAH ALIAS MUTHU A MUTHUPATTINAM VILLAGE ATHANGUDI SIVAGANGAI DISTRICT Vs. KR NACHAMMAI ALIAS KAMALA	June 14, 2006
ALACRITY FOUNDATIONS P LTD ATANDRA CHENNAI Vs. REGIONAL PROVIDENT FUND COMMISSIONER CHENNAI	November 3, 2006
ALAGARSAMY Vs. STATE	April 19, 2006
ALAGESAN Vs. STATE OF TAMIL NADU	March 1, 2006
ALAMELU Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	July 3, 2006
ALEXANDER JOSEPH Vs. D RAMAJAYAM	April 20, 2006
ALICE GEORGE Vs. LAKSHMI	December 8, 2006
ALIMA BAI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND SUPERINTENDENT, CENTRAL PRISON	April 3, 2006
ALL INDIA TAX PAYERS WELFARE ASSOCIATION Vs. UNION OF INDIA	February 17, 2006
ALLAHABAD BANK PONDICHERRY BRANCH Vs. MALATHI BALASUBRAMANIAN	December 11, 2006
AMANULLAH Vs. STATE	July 20, 2006
AMBAL MILLS LTD Vs. COMMERCIAL TAX OFFICER	February 23, 2006
AMBAL MILLS LTD Vs. S CLEMENT PAULRAJ	September 25, 2006
AMBALS COLOURS Vs. SAKTHI MARKETING ASSOCIATES	August 25, 2006
AMMANI ALIAS RIZWAN Vs. STATE	February 7, 2006
AMUL ALIAS AMULRAJ Vs. SECRETARY TO THE GOVERNMENTPROHIBITION AND EXCISE DEPARTMENT	February 28, 2006
ANAND PROPERTIES Vs. MIDDE RAMA RAO	June 30, 2006
ANANDA GOUNDAR Vs. BALAKRISHNA GOUNDAR	April 25, 2006
ANANDA SEKARAN Vs. STATE	December 7, 2006
ANANTHA AGENCIES Vs. BHARAT PETROLEUM CORPORATION LTD	April 17, 2006
ANANTHAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	June 26, 2006
ANANTHI Vs. PONNAMMAL ALIAS VIJAYALAKSHMI	December 8, 2006
ANANYA KNITTING COMPANY Vs. JOINT SECRETARY	September 27, 2006
ANBAZHAGAN Vs. MANICKAM	December 4, 2006
ANBU Vs. STATE OF TAMIL NADU	June 27, 2006
ANDHRA BANK FINANCIAL SERVICES LIMITED Vs. TAMIL NADU NEWSPRINT AND PAPER LTD	April 20, 2006
ANDHRA PRADESH STATE TRADING CORPORATION Vs. AURO LOGISTIC LIMITED	February 24, 2006
ANDREW XAVIER Vs. STATE OF TAMIL NADU AND OTHERS	March 28, 2006
ANEES LEATHERS MANUFACTURERS Vs. GOVERNMENT OF TAMIL NADU	June 14, 2006
ANGALAMMAL Vs. STATE, REP BY JOINT COMMISSIONER OF POLICE	March 10, 2006
ANGAMMAL Vs. UNION OF INDIA	September 1, 2006
ANGELUS Vs. DIRECTOR OF ELEMENTARY EDUCATION	April 17, 2006
ANGELUS Vs. DIRECTOR OF ELEMENTARY EDUCATION	April 13, 2006
ANGU PARAMESWARI TEXTILES PRIVATE LIMITED Vs. CHAIRMAN CUM MANAGING DIRECTOR INDIAN BANK	March 8, 2006
ANIL KUMAR Vs. STATE	July 11, 2006
ANIL KUMAR FORMA HUF AND Vs. COMMISSIONER OF INCOME TAX	September 5, 2006
ANJALAI Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT	August 18, 2006
ANJALAI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	March 27, 2006
ANJALI Vs. SECRETARY TO GOVT PROHIBITION AND EXCISE DEPT	February 24, 2006
ANJANA Vs. STATE:	November 28, 2006
ANJI REDDY Vs. HOECHST AKTIENGESELLSCHAFT	September 5, 2006
ANNA MARIE BERNARD JOSEPH Vs. LADY LOURDOMARIAMMAL ALIAS PAPPAYAMMAL	June 22, 2006
ANNADURAI Vs. SECRETARY TO GOVERNMENTPROHIBITION AND EXCISE DEPARTMENT	February 28, 2006
ANNADURAI Vs. STATE	March 9, 2006
ANNADURAI @ ANNATHANAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU	April 4, 2006
ANNAI INDIRA WOMEN SELF HELP GROUP REPRESENTED BY ITS CO-ORDINATOR PALLIAMMAL Vs. DISTRICT FOREST OFFICER, SATHYAMANGALAM DIVISION; MEMBER SECRETARY CUM FOREST RANGER BEJALLETTI VILLAGE FOREST COUNCIL, BHAVANI SAGAR FOREST RANGE AND PREMPLOYEES STATE INSURANCE CORPORATIONDENT BEJALLETTI VILLAGE FOREST COUNCIL	August 8, 2006
ANNAI J K K SAMPOORANI AMMAL CHARITABLE TRUST Vs. BHARATHIYAR UNIVERSITY	December 22, 2006
ANNAI MUTHU CONCRETE BLOCKS Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER III THOOTHUKUDI	July 28, 2006
ANNAI SATHYA TRANSPORT CORPORATION Vs. RAHAMATHUNNISA	October 8, 2006
ANNAI SATHYA TRANSPORT CORPORATION Vs. RAHAMATHUNNISA	September 8, 2006
ANNAMALAI Vs. STATE	October 19, 2006
ANNAMALAI Vs. NAGOORGANI	November 10, 2006
ANNAMALAI RUBBER PRODUCTS Vs. TAMIL NADU ELECTRICITY BOARD	April 28, 2006
Anthony Vs. State of Tamil Nadu	January 20, 2006
ANTHONY HARRY Vs. STATE OF TAMIL NADU	October 17, 2006
ANTHONY SAMY Vs. STATE	June 13, 2006
ANTONY HARRY Vs. REGISTRAR CITY CIVIL COURT CHENNAI	October 12, 2006
ANU TILAKAM K Vs. R PERIYASAMY	September 29, 2006
ANUSUYA Vs. COMMISSIONER CORPORATION OF CHENNAI	March 24, 2006
AOKI INDIA LTD Vs. MIRA INTERNATIONAL	April 6, 2006
APEX LABORATORIES LTD Vs. ZUVENTUS HEALTH CARE LTD	April 26, 2006
APOLLO HOSPITALS ENTERPRISES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 8, 2006
APPADURAI Vs. STAT OF TAMIL NADU	February 21, 2006
APPAVU ALIAS SHANKAR Vs. COMMISSIONER OF POLICE	March 14, 2006
APPU ALIAS KARUPPANNAN Vs. STATE	April 4, 2006
ARAKKONAM EGGHU AALAI THOZHILALAR ANNA LABOUR UNION Vs. MANAGEMENT OF TAMIL NADU STEELS LIMITED	September 29, 2006
ARASU VIRAIVU POKKUVARATHU OOZHIYAR SANGAM Vs. STATE EXPRESS TRANSPORT CORPORATION LTD	April 3, 2006
ARASU VIRAIVU POKKUVARATHU OOZHIYAR SANGAM Vs. STATE EXPRESS TRANSPORT CORPORATION LIMITED	March 15, 2006
ARCHANA SPINNERS LTD. Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	March 31, 2006
ARCHIKARAN ALIAS NAGAPPAN Vs. STATE	June 21, 2006
AREVA T AND D INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 8, 2006
AREVA T AND D INDIA LTD. Vs. JOINT COMMISSIONER OF INCOME TAX	February 20, 2006
ARICHANDRA BOOBATHI Vs. COMMISSIONER OF POLICE	April 13, 2006
ARJUNAN Vs. STATE OF TAMIL NADU	October 18, 2006
ARMA ELECTRONICS INDUSTRIES Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD	February 11, 2006
AROKIA RAJ MORAIS Vs. MABIA BIBIA RANI MORAIS	March 24, 2006
AROKKIASAMY Vs. STATE	November 4, 2006
ARONE AND ANOTHER Vs. STATE	January 31, 2006
Arputham Vs. State of Tamil Nadu	January 20, 2006
ARPUTHAM CINE RELEASE Vs. RAJA THEATRE	June 22, 2006
ARTSON ENGINEERING LIMITED Vs. MR DEENDAYAL ASHOK KUMAR GOIDANI PROPRIETOR OF ASHOK AGENCIES	December 5, 2006
ARU PAIYAN ALIAS ARUMUGAM Vs. STATE	September 1, 2006
ARUCHAMY Vs. STATE OF TAMIL NADU	June 30, 2006
ARUGAVOOR PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER LABOUR COURT	March 15, 2006
ARULMIGHU PRASANNA VENKATESA PERUMAL THIRUKOIL KOTTUR Vs. COLLECTOR OF CHENNAI	November 8, 2006
ARULMIGHU SUNDARESWARA SWAMY THIRUKOIL Vs. K BAMA	January 21, 2006
ARULMIGU KASI VISWANATHASWAMY DEVASTHANAM Vs. KASTHURIAMMAL	April 7, 2006
ARULMIGU SUBRAMAIA SWAMY Vs. K JAGADEESWARI	August 3, 2006
ARUMAIKILI Vs. SECRETARY TO THE GOVERNMENT	September 11, 2006
ARUMUGA GOUNDER Vs. STATE OF TAMIL NADU	November 9, 2006
ARUMUGAM Vs. STATE OF TAMIL NADU	September 12, 2006
ARUMUGAM Vs. SECRETARY TO THE GOVERNMENT	June 21, 2006
ARUMUGAM Vs. STATE OF TAMIL NADU	April 18, 2006
ARUMUGAM Vs. STATE	April 3, 2006
Arumugam Vs. State of Tamil Nadu	January 20, 2006
ARUMUGAM ALIAS PAMBU ARUMUGAM Vs. SECRETARY TO THE GOVERNMENT	October 17, 2006
ARUMUGAM AND OTHERS Vs. THE EXECUTIVE MAGISTRATE-CUM-TAHSILDAR, MELUR TALUK, MADURAI, AND OTHERS	April 12, 2006
ARUMUGAM TEACHER Vs. THIRUVALLUVAR UNIVERSITY	April 4, 2006
ARUMUGHAM Vs. STATE	September 22, 2006
ARUN SMELTERS LIMITED Vs. CESTAT	November 8, 2006
ARUN SMELTERS PVT LTD Vs. CESTAT	June 15, 2006
ARUNACHALA MUDALIAR CHARITIES KANCHEEPURAM Vs. RAO SAHIB C M SUBBARAYA MUDALIAR EDUCATIONAL TRUST	November 30, 2006
ARUNACHALAM Vs. STATE OF TAMIL NADU	October 25, 2006
ARUNACHALAM Vs. STATE OF TAMIL NADU	October 16, 2006
ARUNACHALAM Vs. INSPECTOR OF POLICE KUNNAM POLICE STATION PERAMBALUR DISTRICT	January 21, 2006
ARUNACHALAM Vs. STATE OF TAMIL NADU	April 18, 2006
ARUNACHALAM Vs. STATE	August 2, 2006
ARUNACHALAM Vs. STATE OF TAMIL NADU	September 2, 2006
ARUNACHALAM Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (L AND O F) DEPARTMENT	September 28, 2006
ARUNKUMAR SPINNING MILL LTD Vs. SUPERINTENDENT REGULATED MARKET	November 17, 2006
ARVIND LABORATORIES Vs. M A RAHIM	September 25, 2006
ARYA VAIDYA NILAYAM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION	March 9, 2006
ASHOK Vs. COMPETENT AUTHORITY	September 8, 2006
ASHOK LEYLAND FINANCE LIMITED Vs. BALAJI INDUSTRIAL CORPORATION LIMITED	February 17, 2006
ASHOK LEYLAND FINANCE LIMITED Vs. APPROPRIATE AUTHORITY INCOME-TAX DEPARTMENT	December 12, 2006
ASHOK SESHADRI Vs. BOARD OF DIRECTORS	September 12, 2006
ASHOK TIMBER ENTERPRISES Vs. TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION	October 30, 2006
ASHOKUMAR Vs. SECRETARY TO GOVERNMENT	July 11, 2006
ASIAN RADIATORS Vs. CEGAT	October 12, 2006
ASIRVATHAM Vs. G CHANDRASEKARAN	July 28, 2006
ASSET RECONSTRUCTION COMPANY INDIA LIMITED Vs. OFFICIAL LIQUIDATOR HIGH COURT MADRAS	April 18, 2006
ASSISTANT COLLECTOR Vs. KRISHNAN DIED	July 28, 2006
ASSISTANT COLLECTOR OF CENTRAL EXCISE CUSTOMS PREVENTIVE SECTION MADURAI Vs. C THISAIVEERAPANDIAN	April 17, 2006
ASSISTANT COLLECTOR OF CUSTOMS Vs. J RAJENDRA PRASAD	January 18, 2006
Assistant Commissioner CT Vs. M Raman	January 19, 2006
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER Vs. JOSEPH VIJAYARAGAVAN	October 18, 2006
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA Vs. T VEERAPANDIAN	July 24, 2006
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA Vs. T VEERAPANDIAN	April 27, 2006
ASSOCIATION OF EDUCATIONAL INSTITUTES FOR HOTEL MANAGEMENT AND CATERING TECHNOLOGY Vs. GOVERNMENT OF TAMIL NADU	June 22, 2006
ASSOCIATION OF ENGINEERS TAMIL NADU PUBLIC WORKS DEPARTMENT Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL	November 6, 2006
ASSOCIATION OF MANAGEMENT OF HINDU EDUCATIONAL INSTITUTION TAMIL NADU Vs. STATE OF TAMIL NADU	November 30, 2006
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. SECRETARY UNIVERSITY GRANTS COMMISSION	September 12, 2006
ASSOCIATION OF MANAGEMENTS OF NURSERY PRIMARY AND MATRICULATION SCHOOLS Vs. GOVT OF TAMIL NADU	November 15, 2006
ASST COMMISSIONER OF INCOME TAX Vs. MOOKAMBIGAI SPINNING MILLS LTD	November 27, 2006
ATHIMULA GOUNDER Vs. STATE OF TAMIL NADU	March 2, 2006
AUROTRANS MARITIME SERVICES (P) LTD. Vs. THE CHIEF COMMISSIONER OF CUSTOMS AND THE COMMISSIONER OF CUSTOMS	April 17, 2006
AV BALU Vs. K JEYAKUMAR	July 7, 2006
AVALAAKKAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	March 14, 2006
AYATH Vs. COMMISSIONER OF POLICE	September 25, 2006
Ayyanar Vs. Chairman Tamil Nadu Electricity Board	January 19, 2006
Ayyanar Vs. State of Tamil Nadu	January 20, 2006
Ayyanar Vs. State of Tamil Nadu	January 23, 2006
AYYANAR Vs. STATE	August 10, 2006
AYYANAR @ CHINNAVAN Vs. STATE	November 2, 2006
AYYAPPAN Vs. STATE	September 2, 2006
AYYASAMY Vs. STATE OF TAMIL NADU	July 21, 2006
AZHAGARSAMY PILLAI Vs. KHAJA AMINUDEEN HUSSAINI CHISHTI DURGA SOUTH CAR STREET	June 17, 2006
B AND C MILLS STAFF UNION Vs. K PANDIAN	July 11, 2006
B ANURADHA DEVI Vs. PONDICHERRY UNIVERSITY	April 3, 2006
B BALA MURUGAN Vs. INSPECTOR GENERAL OF POLICE	February 15, 2006
B BHASKARAN Vs. PRESIDING OFFICER I ADDL LABOUR COURT	November 13, 2006
B BINDHU Vs. SECRETARY THE TAMILNADU CIRCLE POSTAL COOPERATIVE BANK LTD	June 22, 2006
B C HARIHARAN Vs. CEGAT, MADRAS	October 25, 2006
B C MURALIKRISHNA Vs. B VENUGOPAL CHETTY	August 11, 2006
B ELANGOVAN Vs. SECRETARY SELECTION COMMITTEE	September 7, 2006
B GOWDAPPA Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	February 11, 2006
B K K PILLAI Vs. D MUTHUKRISHNAN	June 23, 2006
B K RAMACHANDRA ACHAR Vs. STANDARD CHARTERED BANK	October 11, 2006
B K S MAHENDRAN Vs. COMMISSIONER BODINAYAKANUR	July 28, 2006
B KAMALA Vs. DIRECTOR GENERAL OF POLICE CHENNAI	April 12, 2006
B KARUNANIDHI Vs. B UMAKESWARAN	April 13, 2006
B KOTTI Vs. G SUBBIAH	October 16, 2006
B KRISHNAN Vs. N SWAMINATHAN	September 18, 2006
B MAHALAKSHMI Vs. TAMILNADU INDUSTRIAL INVESTMENTS CORPORATION	March 10, 2006
B MANOHARAN Vs. SECRETARY HR AND CE DEPARTMENT	December 8, 2006
B MOHAMED YOUSUFF Vs. PRABHA SINGH JASWANT SINGH	October 27, 2006
B N AGARWAL Vs. ATL TEXTILES	December 1, 2006
B N RAVI Vs. M HARI OM	March 7, 2006
B NAGESWARA RAO Vs. COMMANDANT DISCIPLINARY AUTHORITY	July 17, 2006
B NIRMALA Vs. STATE OF TAMIL NADU	November 10, 2006
B PADMAIAH Vs. UNION OF INDIA	December 12, 2006
B PRASANNA KUMAR Vs. DEPUTY COMMISSIONER OF CUSTOMS DOCKS APPG	April 6, 2006
B R RAVI Vs. SECRETARY TO GOVERNMENT TAMIL DEVELOPMENT AND CULTURE DEPARTMENT FORT ST GEORGE CHENNAI	August 17, 2006
B RAJAMANICKAM S OMBALAKRISHNAN Vs. R RATHINAMBAL W OTSSUBRAMANIAN	February 7, 2006
B RAMAMOORTHY Vs. CHIEF ENGINEER HIGHWAY AND RURAL WORKS CHENNAI	November 10, 2006
B RAMAN Vs. SHASUN CHEMICALS AND DRUGS LTD	August 29, 2006
B RANGANATHAN Vs. STATE	September 14, 2006
B S GEETHABAI Vs. STATE OF TAMIL NADU	March 28, 2006
B SAMPATH Vs. STATE OF TAMIL NADU	July 3, 2006
B SASIKALA Vs. M VENUGOPAL CHETTIAR	August 29, 2006
B SELVARAJ Vs. CHIEF EDUCATIONAL OFFICER	July 28, 2006
B SHANMUGAM Vs. STATE OF TAMILNADU	February 24, 2006
B SIVALINGHAM Vs. STATE, REP BY ITS SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	October 9, 2006
B SRINIVASAN Vs. N JAMBULINGAM	June 13, 2006
B STALIN Vs. DIRECTOR GENERAL OF POLICE	April 10, 2006
B SURESH CHAND Vs. STATE OF TAMIL NADU	September 15, 2006
B VELLAISAMY Vs. STATE OF TAMIL NADU	March 1, 2006
BABU Vs. STATE OF TAMIL NADU	February 28, 2006
BABU Vs. STATE OF TAMIL NADU	October 25, 2006
BABU Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	September 25, 2006
BABU @ MICHAEL .. Vs. STATE	August 2, 2006
BABU ALIAS KUMARAVEL Vs. STATE	March 1, 2006
BABULAL BOHRA Vs. COMMISSIONER OF POLICE CHENNAI	February 13, 2006
BABY PADMINI Vs. SUB-INSPECTOR OF POLICE; SUPERINTENDENT OF POLICE AND M ASOKAN	June 23, 2006
BAGIRATHI Vs. S MANIVANNA	September 29, 2006
BAHADURMUL SOWCAR Vs. M R LAKSHMANAN	June 14, 2006
BAHEESWARI RANI Vs. STATE OF TAMIL NADU	May 10, 2006
BAJI RAO Vs. LAKSHMIAMMAL	March 7, 2006
BALA ARICHANDRA TEX Vs. BHARAT ARICHANDRA TEX	April 27, 2006
BALAGOVINDA RAO Vs. DEPUTY CHAIRMAN	January 30, 2006
BALAJI DISTILLERIES LTD Vs. GOVERNMENT OF TAMIL NADU	December 16, 2006
BALAJI MINERALS Vs. STATE OF TAMIL NADU	December 22, 2006
BALAKRISHNAN Vs. COMMISSIONER H R AND C E DEPARTMENT	October 16, 2006
Balamurugan Vs. State	January 5, 2006
BALAN Vs. STATE OF TAMIL NADU	September 5, 2006
BALASUBRAMANIAM ALIAS BALAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	February 24, 2006
BALASUBRAMANIAN Vs. RAMACHANDRA JOTHI	December 14, 2006
BALMER LAWRIE AND CO LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	October 16, 2006
BALU Vs. STATE TAMIL NADU	October 26, 2006
BALU @ DHANAPAL AND FELX @ FELIX JOHN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE	August 19, 2006
BALU ALIAS DHANAPAL Vs. STATE	August 19, 2006
BANK OF BARODA Vs. MARS OVERSEAS TEXTILES	December 20, 2006
BANK OF INDIA Vs. MANICKAM ALIAS SELLAKUMARASAMY	September 12, 2006
BANNARI AMMAN SPINNING MILLS LTD Vs. TAMIL NADU ELECTRICITY BOARD	December 20, 2006
BANU Vs. STATE OF TAMIL NADU	March 21, 2006
BAPALAL CO EXPORTS Vs. JOINT COMMISSIONER OF INCOME TAX	September 8, 2006
BAPL INDUSTRIES LTD Vs. UNION OF INDIA	November 14, 2006
BARNABAS Vs. SIVAKAMI	December 18, 2006
BASHEER AHAMED Vs. STATE	March 28, 2006
BASKAR Vs. STATE OF TAMIL NADU	February 24, 2006
BASKARAN Vs. STATE	November 9, 2006
BELLARY STEELS AND ALLOYS LIMITED Vs. M/S MAN TAKRAF INDIA PRIVATE LIMITED	January 20, 2006
BENJAMIN, SON OF ANTHONEY & OTHERS Vs. STATE, REP. BY THE INSPECTOR OF POLICE, NILAKKOTTAI POLICE STATION, MANNAR THIRMALAI	January 18, 2006
BEST AND CROMPTON ENGINEERING EMPLOYEES UNION Vs. MANAGEMENT OF BEST AND CROMPTON ENGINEERING LTD	December 18, 2006
BEST ENTERPRISES Vs. S ELANCHIZIAN	April 4, 2006
BETHELEHEM COLLEGE OF EDUCATION Vs. MANONMANIAM SUNDARANAR UNIVERSITY	October 11, 2006
BHAGWAN CHAND AND CO Vs. UTHAM CHAND	March 2, 2006
BHARAT HEAVY ELECTRICALS LTD Vs. ESI CORPORATION	August 24, 2006
BHARAT N PARIKH Vs. ASHOK TRIPATHY	September 6, 2006
BHARAT OVERSEAS BANK LIMITED Vs. KANNIAPPA GRAMANI SOLE PROPRIETOR VIRGO PLASTICS	April 13, 2006
BHARATH NAGAR WELFARE ASSOCIATION Vs. COMMISSIONER ALANDUR MUNICIPALITY	November 17, 2006
BHARATH PRIMARY SCHOOL Vs. A PAULDURAI	September 15, 2006
BHARI INDUSTRIAL PROMOTERS P LTD Vs. STATE OF TAMIL NADU	November 15, 2006
BHASKAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE CHENNAI	August 18, 2006
BHAVANI Vs. STATE	September 29, 2006
BHAWERLAL SONS Vs. UNION OF INDIA	August 19, 2006
BHEL BACKWARD CLASSES WELFARE ASSOCIATION (REGD NO 70/94) REP BY ITS GENERAL SECRETARY, S KARTHIKEYAN Vs. UNION OF INDIA (UOI), REP BY THE SECRETARY, DEPARTMENT OF PERSONNEL AND TRAINING, MINISTRY OF PERSONNEL AND TRAINING	September 7, 2006
BILAHARI INVESTMENTS P LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL II CHENNAI	June 19, 2006
BILAHARI INVESTMENTS P LTD Vs. COMMISSIONER OF INCOME TAX	December 1, 2006
BILAL ALIAS MOHAMED BILAL Vs. STATE	February 3, 2006
BILAL HAJAR ALIAS ABDUL HAMEED Vs. STATE	November 8, 2006
BINNY LTD Vs. MAYUR FLOORING PRIVATE LIMITED	December 13, 2006
BLUE STAR M E N PATRUDU Vs. PRESIDING OFFICER	August 24, 2006
BMF BELTINGS LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	November 14, 2006
BOHRA MOTOR FINANCE REP BY ITS PROPRIETRIX RANJANA BOHRA Vs. VIJAYA PRODUCTIONS LIMITED	August 19, 2006
BOOPATHY Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU PROHIBITION AND EXCISE DEPARTMENT	February 14, 2006
BOOPATHY W/O RAJI @ RAJENDRAN Vs. COMMISSIONER OF POLICE; GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND SUPERINTENDENT	December 16, 2006
BRANCH MANAGER Vs. SHANAZ BEGAM	November 28, 2006
BRANCH MANAGER NATIONAL INSURANCE COLTD Vs. KRISHNAMMAL	June 15, 2006
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD TIRUCHIRAPPALLI Vs. GANAPATHI TIRUCHIRAPPALLI	April 7, 2006
BRICK STEEL ENTERPRISES A REGISTERED PARTNERSHIP FIRM Vs. SUPERINTENDING ENGINEER	April 19, 2006
BULBUL ROY MISHRA Vs. CITY PUBLIC PROSECUTOR	April 4, 2006
BYSANI CONSUMER ELECTRONICS LTD. Vs. JAINSONS CORPN. LTD.	February 6, 2006
C ALAGESAN Vs. SUPERINTENDING ENGINEER	September 25, 2006
C ARUNACHALAM PILLAI Vs. S KRISHNASAMY	December 20, 2006
C AYYADURAI Vs. SPECIAL TAHSILDAR ADIDRAVIDA WELFARE USILAMPATTI	January 20, 2006
C BASKARAN Vs. DEPUTY COMMERCIAL TAX OFFICER	March 13, 2006
C BGYALAKSHMI Vs. P IRULAPPAN	September 26, 2006
C CHENDROYAPERUMAL Vs. NATIONAL INSTITUTE OF PORT MANAGEMENT	September 12, 2006
C D Devasenan Vs. Secretary to Government	January 6, 2006
C D DHANDAPANI Vs. M RANGASAMI	October 27, 2006
C DHANAM Vs. A M SRINIVASAN	April 4, 2006
C DHANAM Vs. A M SRINIVASAN	April 7, 2006
C G IGARASHI MOTORS LTD Vs. DEPUTY COMMISSIONER OF LABOUR-II	March 15, 2006
C GOVINDAPPA NAIDU Vs. SUB INSPECTOR OF POLICE D6 PODATTURPET POLICE STATION	April 20, 2006
C GOVINDARAJAN Vs. JOINT DIRECTOR AND ADDITIONAL DIRECTOR	October 16, 2006
C GOVINDARAJU Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES DHARMAPURI PO AND DT	May 23, 2006
C H BALAMOHAN Vs. UNION OF INDIA	August 10, 2006
C HARRIS Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	February 11, 2006
C JAYALAKSHMI Vs. STATE OF TAMIL NADU	October 12, 2006
C JAYANTHI Vs. COMMISSIONER METTUR MUNICIPALITY METTUR DAM	August 11, 2006
C JEYARAJAN Vs. STATE OF TAMILNADU	April 20, 2006
C K P HARISELVAN Vs. STATE OF TAMIL NADU	June 30, 2006
C KAMALAN Vs. STATE OF TAMIL NADU	April 26, 2006
C KANNAN Vs. M JEYAKUMARI	December 11, 2006
C KARUNAMANOHARAN Vs. STATE OF TAMILNADU	September 15, 2006
C KRISHNAN Vs. MALLIGA	November 3, 2006
C KUPPUSWAMY NAIDU MEMORIAL HOSPITAL Vs. UNION OF INDIA	December 20, 2006
C M RAGHUPATHI DIED Vs. MANGALAKSHMI AMMAL DIED	September 11, 2006
C MANJULA Vs. ANANDKUMAR SUB COLLECTOR	April 12, 2006
C MANOHARAN Vs. C V SUBRAMANIAM	September 12, 2006
C MANONMONY Vs. STATE OF TAMIL NADU	May 16, 2006
C MUNUSAMY Vs. COMMISSIONER	September 19, 2006
C MUTHU Vs. COMMISSIONER FOR REVENUE ADMINISTRATION	February 23, 2006
C N CHANDRAN Vs. GOVERNMENT OF TAMIL NADU	July 11, 2006
C NAGAMUTHU Vs. STATE OF TAMIL NADU	April 4, 2006
C NATARAJAN Vs. G N SHANMUGAM	December 21, 2006
C P MURUGESWARI Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD CHENNAI	May 9, 2006
C PRAVEEN CHANDER Vs. PRINCIPAL SRI VENKATESWARA COLLEGE OF ENGINEERING	February 23, 2006
C PREMA Vs. STATE OF TAMIL NADU	November 10, 2006
C R ARUNKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION	March 31, 2006
C R SHANKAR AND S LAKSHMI Vs. T R MARAGATHAM	October 27, 2006
C RAJVEL Vs. C MUTHUSAMY	December 8, 2006
C RAMAMURTHY, G VENUGOPAL AND R LAKSHMI Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT PUBLIFE INSURANCE CORPORATION WORKS DEPARTMENT, CHIEF ENGINEER GENERAL, PUBLIFE INSURANCE CORPORATION WORK DEPARTMENT AND EXECUTIVE ENGINEER PUBLIFE INSURANCE CORPORATION WORKS DEPARTMENT	April 20, 2006
C RAMASAMY Vs. REVENUE DIVISIONAL OFFICER GOBICHETTYPALAYAM	April 20, 2006
C REGRAJ Vs. BANK OF RAJASTHAN	October 17, 2006
C S NAVAMANI Vs. C K SIVASUBRAMANIAN	August 30, 2006
C SANKARESWARAN Vs. COMMISSIONER LAND	December 5, 2006
C SATHISH Vs. V R RAJANGAM	January 10, 2006
C SELVAKUMAR Vs. GOVT OF TAMIL NADU	April 21, 2006
C SHANMUGASUNDARAM Vs. SALEM CITY MUNICIPALITY CORPORATION	September 6, 2006
C SOMASUNDARAM Vs. STATE OF TAMIL NADU	September 27, 2006
C SUDHIN Vs. STATE OF TAMIL NADU	August 30, 2006
C SUNDARAMURTHY Vs. MANAGER ANDHRA BANK	February 21, 2006
C T FAISAL Vs. OFFICIAL LIQUIDATOR	June 13, 2006
C THIAGARAJAN Vs. STATE OF TAMILNADU	April 19, 2006
C THUNAIVENDAN Vs. STATE OF TAMIL NADU	August 25, 2006
C. SIVASANKARAN AND 9 OTHERS Vs. THE STATE REPRESENTED BY INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, TEAM XVI, THOUSAND LIGHTS, CHENNAI-600 006 AND	September 2, 2006
CAMEO ENGINEERING SERVICES P LTD Vs. DEPUTY COMMISSIONER CT	February 23, 2006
CANARA BANK, REPRESENTED BY THE MANAGER, SHOLAVANDAN BRANCH Vs. ARULMIGHU MEENAKSHI SUNDARESWARAR TIRUKOIL, THROUGH ITS EXECUTIVE OFFICER/DEPUTY COMMISSIONER	November 28, 2006
CAPT MARCUS R DARE Vs. EUNICE RANI SANKARAN	April 21, 2006
CARDAMOM PLANTERS UNION HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMILNADU	June 14, 2006
CARGOMAR Vs. COMMISSIONER OF CENTRAL EXCISE	May 1, 2006
CASTROL INDIA LTD Vs. UNION OF INDIA	April 21, 2006
CATHOLIC CENTRE Vs. PILOT PEN CO INDIA PRIVATE LIMITED	June 13, 2006
CATHOLIC SYRIAN BANK Vs. A SUGUNA SARASWATHI	July 3, 2006
CATHOLIC SYRIAN BANK LIMITED Vs. SRI NOOR MOHAMMED	October 26, 2006
CENTRAL BANK OF INDIA Vs. A KOTEESWARAN	December 1, 2006
CENTRAL BANK OF INDIA Vs. RAMA GRANITES	January 31, 2006
CENTRAL BANK OF INDIA CHENNAI MAIN BRANCH Vs. INSPECTOR GENERAL OF REGISTRATION AND CHIEF CONTROLLING REVENUE AUTHORITY CHENNAI	September 12, 2006
CENTRAL BOARD OF FILM CERTIFICATION Vs. YADAVALAYA FILMS	November 30, 2006
CENTRAL BUREAU OF INVESTIGATION Vs. LOUIS JALU ALIAS MUTHUKRISHNA	February 24, 2006
CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES Vs. TAMIL NADU ELECTRICITY BOARD	March 15, 2006
CENTRE OF INDIA TRADE UNIONS CITU Vs. SECRETARY OF GOVT OF TAMIL NADU LABOUR AND EMPLOYEMENT DEPARTMENT CHENNAI	July 7, 2006
CETHAR INDUSTRIES LIMITED, REP BY ITS DEPUTY GENERAL MANAGER, K V R LAKSHMI NARAYANAN Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, ENERGY DEPARTMENT; TAMIL NADU ELECTRICITY BOARD, REP BY ITS CHAIRMAN AND SUPERINTENDENT ENGINEER	June 23, 2006
CG IGARASHI MOTORS LTD Vs. DEPUTY COMMISSIONER OF LABOUR II	March 1, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. K V KRISHNAN	April 3, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. VAHUNI BRICK WORKS	August 30, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. M ANANDAN	June 29, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. BHAGAVATHY SUBRAMANIAM	June 14, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. PUSHPAVENI	September 8, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. SAKUNTHALA CHODHARY	September 13, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. S GANAPATHY	September 25, 2006
CHAIRMAN AND MANAGING DIRECTOR METAL BOX INDIA LTD Vs. METAL BOX COMPANY WORKERS UNION CHENNAI	April 18, 2006
CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU SALT CORPORATION LIMITED Vs. M SUBRAMANIAN	December 13, 2006
CHAIRMAN NEYVELI LIGNITE CORPORATION LIMITED Vs. D VISWESWARAN	August 19, 2006
CHAIRMAN RAILWAY BOARD Vs. P CHANDRASEKARAN	January 17, 2006
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. TAMIL NADU ELECTRICITY BOARD PENSIONERS ASSOCIATION	February 7, 2006
CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI Vs. WORKMAN TAMIL NADU MINVARIYA DRAVIDAR THOLILALAR SAMMELENAM CHENNAI	October 25, 2006
CHAIRMAN THE TAMIL NADU INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. K JAYARAMAN	September 29, 2006
CHAIRMAN, TELECOM COMMISSION AND THE DIRECTOR (EW), DEPARTMENT OF TELECOM SERVICES Vs. M ARULMANI AND ORS	December 21, 2006
CHAKKARAI Vs. R SELVAKUMAR	July 7, 2006
CHAKKUBAI Vs. RAM MANOHAR LOGIA	December 20, 2006
CHAKRAPANI Vs. ELLAMMAL	September 14, 2006
CHAMUNDI STEEL CASTINGS (INDIA) LTD Vs. CESTAT, CHENNAI	June 23, 2006
CHANDA SOFTY ICE CREAM Vs. MARS INCORPORATED	September 8, 2006
CHANDIRAN Vs. STATE OF TAMIL NADU	June 27, 2006
CHANDMULL VERMA ALIAS ANANTHA VERMA Vs. RAGHUNANDAN PRASAD AND COMPANY	June 14, 2006
CHANDRA Vs. N REDDAPPA REDDY	February 24, 2006
CHANDRA AMMAL Vs. STATE	February 15, 2006
CHANDRA PRAKASH GAJUREL Vs. STATE OF TAMIL NADU	March 3, 2006
CHANDRAN Vs. STATE	February 27, 2006
CHANDRAN Vs. STATE	July 13, 2006
CHANDRAN ALIAS CHANDRU Vs. STATE OF TAMIL NADU	February 28, 2006
CHANDRAN GOUNDER Vs. STATE OF TAMIL NADU	March 20, 2006
CHANDRASEKARAN Vs. STATE	October 10, 2006
CHANDRASEKARENDRA SARASWATHI VISWA MAHAVIDYALAYA DEEMED UNIVERSITY KANCHIPURAM Vs. STATE OF TAMIL NADU	April 13, 2006
CHARLES R JEBASINGH Vs. REGISTRAR MANONMANIAM SUNDARANAR UNIVERSITY TIRUNELVELI	November 8, 2006
CHEIF GENERAL MANAGER THERMAL POWER STATION I NEYVELI LIGNITE CORPORATION Vs. G DHANAM	May 31, 2006
CHELLAM ALIAS CHELLAMMAL Vs. GOVERNMENT OF INDIA	July 7, 2006
CHELLAMMAL Vs. KRISHNAVENI AMMAL	June 19, 2006
CHELLAMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, SOCIAL WELFARE DEPARTMENT AND SPECIAL TAHSILDAR, (ADI DRAVIDA WELFARE)	March 23, 2006
CHELLAMUTHU Vs. S PERIYASAMY	June 7, 2006
CHELLAMUTHU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR PERAMBALUR DISTRICT	April 18, 2006
CHELLAPPA Vs. J JAGADEESA CHETTIAR	October 26, 2006
CHELLAPPAN Vs. STATE	March 7, 2006
CHELLATHAL Vs. VEERAPPA GOUNDER	April 4, 2006
CHEMECH LABORATORIES LIMITED Vs. COMMERCIAL TAX OFFICER	July 17, 2006
CHEMFAB ALKALIS LIMITED Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR	November 30, 2006
CHENNAI CORPORATION STORE KEEPERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT	October 26, 2006
CHENNAI ESSENTIAL OIL AND AROMATICS Vs. DISTRICT FOREST OFFICER	November 15, 2006
CHENNAI ESSENTIAL OILS AND AROMATICS Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	November 7, 2006
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. ABAN CONSTRUCTIONS PVT LTD	June 15, 2006
CHENNAI PETROLEUM CORPORATION LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	January 25, 2006
CHENNAI PORT TRUST Vs. CHENNAI PORT TRUST INDUSTRIAL EMPLOYEES CANTEEN WORKERS WELFARE ASSOCIATION	February 21, 2006
CHENNAI PORT TRUST REP BY ITS CHAIRMAN Vs. GREAT EASTERN SHIPPING COMPANY LIMITED; MR JUSTICE G RAMANUJAM, PREMPLOYEES STATE INSURANCE CORPORATIONDING ARBITRATOR; MR JUSTICE M N CHANDURKAR, ARBITRATOR AND MR JUSTICE K SWAMIDURAI, ARBITRATOR	September 2, 2006
CHENNIAMMAL Vs. PALANISWAMY	October 25, 2006
CHETTAYAMMAL Vs. STATE OF TAMIL NADU	July 13, 2006
CHETTINAD CEMENT CORPORATION LIMITED Vs. UNION OF INDIA	December 1, 2006
CHETTINAD LOGISTICS PVT LTD Vs. TAMIL NADU ELECTRICITY BOARD	December 12, 2006
CHETTINAD LOGISTICS PVT LTD Vs. TAMIL NADU ELECTRICITY BOARD	December 21, 2006
CHIDAMBARAM AND OTHERS Vs. STATE	March 22, 2006
CHIEF COMMISSIONER OF INCOME TAX CHENNAI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	April 21, 2006
CHIEF ENGINEER GENERAL HIGHWAYS AND RURAL WORKS Vs. P R GOVINDARAJU	March 29, 2006
CHIEF EXECUTIVE OFFICER, KHADI AND VILLAGE INDUSTRIES BOARD Vs. K KARUVELAM	December 13, 2006
CHINNA GOUNDER Vs. COLLECTOR SALEM DISTRICT	August 4, 2006
CHINNA NACHIAPPAN Vs. PL LAKSHMANAN	December 19, 2006
CHINNADURAI Vs. STATE OF TAMIL NADU	June 13, 2006
CHINNADURAI Vs. STATE OF TAMIL NADU	June 27, 2006
CHINNADURAI Vs. STATE	September 21, 2006
CHINNAIYAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	June 12, 2006
CHINNAIYAN Vs. P MARAPPAN	November 23, 2006
CHINNAKANNU Vs. SECRETARY TO GOVT BACKWARD CLASS DEPARTMENT FORT ST GEORGE CHENNAI	June 12, 2006
CHINNAKANNU NAIDU Vs. CHINNAPPAN	February 8, 2006
CHINNAMMAL Vs. SHANMUGAM	October 17, 2006
CHINNANAN @ NARAYANAN & ORS. .. Vs. THE INSPECTOR OF POLICE, THIRUPELLAIVANAM POLICE STATION, THIRUVALLUR DISTRICT	June 15, 2006
CHINNANNAN Vs. PARANIMALAI	July 27, 2006
CHINNAPAIYAN ALIAS CHINNAPPAN Vs. STATE OF TAMIL NADU	August 21, 2006
CHINNAPAPPA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	August 22, 2006
Chinnaperumal Vs. State of Tamil Nadu	January 17, 2006
CHINNAPONNU Vs. KUPPUSAMY MOOPAR	November 2, 2006
Chinnaponnui Vs. District Magistrate and District Collector	January 23, 2006
CHINNAPULLAI ALIAS BAGURE GOUNDER Vs. MUNIAPPAN	July 11, 2006
CHINNASAMY Vs. SIVAKAMI	November 4, 2006
CHINNASAMY ALIAS KANNYALAN Vs. STATE	August 10, 2006
CHINNATHAMBI Vs. PANCHALAI	March 1, 2006
CHINNATHAMBI Vs. ANJALAI	September 22, 2006
CHINNAVAN Vs. STATE OF TAMIL NADU	July 11, 2006
CHINNAVATHU ALIAS RAVINDRAN Vs. STATE OF TAMIL NADU	February 28, 2006
CHINNAYYAN Vs. STATE OF TAMIL NADU	November 28, 2006
CHINNAYYAN NADAR Vs. SELVI	July 10, 2006
CHINNU Vs. NAGAMMAL	January 10, 2006
CHINNU GOUNDER Vs. GOVERNMENT OF TAMIL NADU	July 14, 2006
CHITHRA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR COIMBATORE DISTRICT COIMBATORE	January 20, 2006
CHOLAN ROADWAYS CORPORATION LTD Vs. AHMED THAMBI	August 3, 2006
CHRISTO N PRINCE Vs. STATE OF TAMIL NADU	July 17, 2006
CIT Vs. S. KANNAIYAN	January 24, 2006
CIT Vs. ADYAR GATE HOTEL LTD	February 23, 2006
CIT Vs. K. CHINNATHAMBI	January 24, 2006
CIT Vs. INTEGRATED FINANCE CO LTD	July 5, 2006
CIT Vs. SOUTHERN ROADWAYS LTD	October 7, 2006
CIT Vs. PONNI SUGARS & CHEMICALS LTD.	January 19, 2006
CIT Vs. SUNDARAM FINANCE LTD.	February 2, 2006
CO OPERATIVE SPINNING MILLS LIMITED, REP BY ADMINISTRATOR S RAJU Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES AND M ESWARAN	July 6, 2006
COATS VIYELLA INDIA LTD Vs. CENTRAL BOARD OF EX. AND CUS	March 24, 2006
COIMBATORE DISTRICT POWERLOOM CLOTH DEALERS ASOCIATION Vs. DISTRICT COLLECTOR COIMBATORE	October 19, 2006
COIMBATORE STOCK EXCHANGE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	August 25, 2006
COL A G THOMAS Vs. UNION OF INDIA	December 8, 2006
Commandant Tamil Nadu Special Police Vs. Veerasamy	February 1, 2006
COMMANDER HEAD QUARTERS COAST GUARD REGION EAST Vs. VIJAYA	June 21, 2006
COMMISSIONER Vs. SUBRAMANIASWAMY BAJANAI MADAM TRUST	August 1, 2006
COMMISSIONER AND SECRETARY TO GOVERNMENT Vs. CHANDRASEKARAN	October 17, 2006
COMMISSIONER H R AND C E A DEPARTMENT Vs. BHAGAVANANDHAR AND SRI DHAYANANDHAR MATALAYAM PUDUPALAYAM	July 13, 2006
COMMISSIONER H R AND C R ADMN DEPARTMENT Vs. T M PATTAI GOUNDER	October 19, 2006
COMMISSIONER HR AND CE ADMN DEPARTMENT Vs. W N ALALA SUNDRAM	October 27, 2006
COMMISSIONER OF C EX , CHENNAI-II Vs. HINDUSTAN MOTORS LTD	August 23, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. DALMIA CEMENTS B LIMITED	September 14, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SUN PHARMACEUTICALS INDUSTRIES LTD	April 20, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. FLOW TECH POWER COIMBATORE	January 23, 2006
Commissioner of Central Excise Vs. Sun Pharmaceuticals Industries Ltd	January 17, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. CEGAT	November 15, 2006
COMMISSIONER OF COLLEGIATE EDUCATION Vs. JANAKIRAMAN	June 15, 2006
COMMISSIONER OF CUSTOMS Vs. L T KARLE AND CO	August 29, 2006
COMMISSIONER OF CUSTOMS Vs. BANSAL INDUSTRIES	September 13, 2006
COMMISSIONER OF CUSTOMS Vs. SINDHU CARGO SERVICES LTD	November 23, 2006
COMMISSIONER OF GIFT TAX Vs. LATE CV CTTHEVANAI ACHI	February 8, 2006
COMMISSIONER OF GIFT TAX I Vs. SAKTHI CHARITIES	February 20, 2006
Commissioner of Income Tax Tamil Nadu Vs. Idhayam Publications Limited	January 23, 2006
COMMISSIONER OF INCOME TAX Vs. REITER INGOLSTEADT	January 21, 2006
COMMISSIONER OF INCOME TAX Vs. EAST COAST CONSTRUCTIONS AND IND LTD	January 21, 2006
COMMISSIONER OF INCOME TAX Vs. RAJU COTTON MILLS	January 21, 2006
COMMISSIONER OF INCOME TAX Vs. K C PALANISWAMY	January 21, 2006
Commissioner of Income Tax Vs. Sharp Industries	January 19, 2006
COMMISSIONER OF INCOME TAX Vs. BRAKES INDIA LTD	January 20, 2006
COMMISSIONER OF INCOME TAX Vs. SOUTHERN ROADWAYS LTD	January 20, 2006
COMMISSIONER OF INCOME TAX Vs. LOYAL TEXTILE MILLS LTD	January 20, 2006
Commissioner of Income Tax Vs. Poompuhar Shipping Corporation Ltd	January 20, 2006
COMMISSIONER OF INCOME TAX Vs. V CHINNAPANDI	January 18, 2006
COMMISSIONER OF INCOME TAX Vs. BEST AND CROMPTON ENGINEERING LTD	January 3, 2006
COMMISSIONER OF INCOME TAX Vs. UNION CO MOTORS LTD	February 1, 2006
COMMISSIONER OF INCOME TAX Vs. SALEM COOPERATIVE SPINNING MILLS LTD	February 7, 2006
COMMISSIONER OF INCOME TAX Vs. UPASANA FINANCE LIMITED	February 6, 2006
COMMISSIONER OF INCOME TAX Vs. SRINATH PRODUCTIONS	February 6, 2006
COMMISSIONER OF INCOME TAX Vs. COMPUTER GRAPHICS LTD	February 6, 2006
COMMISSIONER OF INCOME TAX Vs. P DAMODARAN	February 6, 2006
COMMISSIONER OF INCOME TAX Vs. SOUNDARARAJA FINANCE LTD	February 6, 2006
COMMISSIONER OF INCOME TAX Vs. JAYAJOTHI AND CO LTD	January 27, 2006
COMMISSIONER OF INCOME TAX Vs. KOTHARI SANITATION AND TILES P LTD	January 25, 2006
COMMISSIONER OF INCOME TAX Vs. APEX LABORATORIES P LTD	January 24, 2006
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE PAPER AND BOARDS LTD	January 24, 2006
COMMISSIONER OF INCOME TAX Vs. KIRAN PROCESSORS KIRAN GARDEN	January 31, 2006
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS LIMITED	February 8, 2006
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MILLS CO LTD	February 8, 2006
COMMISSIONER OF INCOME TAX Vs. LS MILLS LTD	February 8, 2006
COMMISSIONER OF INCOME TAX Vs. ENFIELD INDIA LTD	February 8, 2006
COMMISSIONER OF INCOME TAX Vs. G SUSILA	February 8, 2006
COMMISSIONER OF INCOME TAX Vs. P V KALYANASUNDARAM	February 8, 2006
COMMISSIONER OF INCOME TAX Vs. M KATHIRESAN	February 8, 2006
COMMISSIONER OF INCOME TAX Vs. D KAVERI AMMAL	February 11, 2006
COMMISSIONER OF INCOME TAX Vs. C PALANIAPPAN	February 11, 2006
COMMISSIONER OF INCOME TAX Vs. AYER MANI S RUBBER ESTATE LTD	February 13, 2006
COMMISSIONER OF INCOME TAX Vs. FIRST LEASING COMPANY OF INDIA LTD	February 22, 2006
COMMISSIONER OF INCOME TAX Vs. NAZIR BASHEER AND CO	February 22, 2006
COMMISSIONER OF INCOME TAX Vs. PRINT SYSTEMS AND PRODUCTS	February 21, 2006
COMMISSIONER OF INCOME TAX Vs. P IYYA NADAR CHARITABLE TRUST	February 20, 2006
COMMISSIONER OF INCOME TAX Vs. PONDY GRANITES	February 21, 2006
COMMISSIONER OF INCOME TAX Vs. GREENHAM ESTATES P LTD	February 21, 2006
COMMISSIONER OF INCOME TAX Vs. SUNSHINE ENTERPRISES	February 22, 2006
COMMISSIONER OF INCOME TAX Vs. THANJAVUR TEXTILES LTD	March 3, 2006
COMMISSIONER OF INCOME TAX Vs. J RAMAMANI	March 3, 2006
COMMISSIONER OF INCOME TAX Vs. INDO MATSUSHITA CARBON CO LTD	March 3, 2006
COMMISSIONER OF INCOME TAX Vs. S M ANANDVEL	March 1, 2006
COMMISSIONER OF INCOME TAX Vs. C S KOTHARI	March 20, 2006
COMMISSIONER OF INCOME TAX Vs. ELGI FINANCE LTD	March 14, 2006
COMMISSIONER OF INCOME TAX Vs. NELLAI TRADING AUTOMOBILE AGENCY	August 23, 2006
COMMISSIONER OF INCOME TAX Vs. VALLI COTTON TRADERS PVT LTD	July 17, 2006
COMMISSIONER OF INCOME TAX Vs. THIRUMALAI FERTILISER AND CO	July 18, 2006
COMMISSIONER OF INCOME TAX Vs. V T RAJENDRAN	July 10, 2006
COMMISSIONER OF INCOME TAX Vs. S SAKTHIMALA	July 25, 2006
COMMISSIONER OF INCOME TAX Vs. E N RAVI	July 25, 2006
COMMISSIONER OF INCOME TAX Vs. SYNERGY FINANCIAL EXCHANGE LTD	July 25, 2006
COMMISSIONER OF INCOME TAX Vs. TAJ FIRE WORKS INDUSTRIES SIVAKASI	June 13, 2006
COMMISSIONER OF INCOME TAX Vs. V PRADEEP KUMAR	April 19, 2006
COMMISSIONER OF INCOME TAX Vs. TAMILNADU TOURISM DEVELOPMENT CORPORATION LTD	June 20, 2006
COMMISSIONER OF INCOME TAX Vs. RAJAM RAMASWAMY AND SONS	June 27, 2006
COMMISSIONER OF INCOME TAX Vs. S SRINIVASAN	June 27, 2006
COMMISSIONER OF INCOME TAX Vs. DATA SOFTWARE RESEARCH CO P LTD	June 27, 2006
COMMISSIONER OF INCOME TAX Vs. SENGUNTHAR THIRUMANA MANDAPAM	June 26, 2006
COMMISSIONER OF INCOME TAX Vs. SANCO TRANS LTD	January 2, 2006
COMMISSIONER OF INCOME TAX Vs. S JAYAPRAKASH	November 27, 2006
COMMISSIONER OF INCOME TAX Vs. A V M PRODUCTION	November 29, 2006
COMMISSIONER OF INCOME TAX Vs. SANMAR HOLDINGS LTD	November 13, 2006
COMMISSIONER OF INCOME TAX Vs. MATRIX INTEL PVT LTD	November 13, 2006
COMMISSIONER OF INCOME TAX Vs. SEETHAKATHI TRUST	December 4, 2006
COMMISSIONER OF INCOME TAX Vs. DATTATREYA TEXTILES LTD.	February 7, 2006
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND FINANCE LTD.	January 23, 2006
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU JAI BHARATH MILLS LTD.	January 30, 2006
COMMISSIONER OF INCOME TAX Vs. SAKTHI SOYAS LTD.	February 7, 2006
COMMISSIONER OF INCOME TAX Vs. SRI MEENAKSHI MILLS LTD.	September 12, 2006
COMMISSIONER OF INCOME TAX Vs. ADYAR GATE HOTEL LTD.	November 2, 2006
COMMISSIONER OF INCOME TAX Vs. CHEMICAL SPECIALITIES INDIA P LTD	December 22, 2006
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI NARAYANAN INVESTMENTS PVT LTD	December 14, 2006
COMMISSIONER OF INCOME TAX Vs. S MUTHUKARUPAN	September 11, 2006
COMMISSIONER OF INCOME TAX Vs. LOTTE INDIA CORPORATION LTD	September 14, 2006
COMMISSIONER OF INCOME TAX Vs. S VENKATASUBRAMANIAM	September 27, 2006
COMMISSIONER OF INCOME TAX Vs. SUPER SPINNING MILLS LTD	October 9, 2006
COMMISSIONER OF INCOME TAX Vs. V C KUGANATHAN	October 31, 2006
COMMISSIONER OF INCOME TAX Vs. MEPCO INDUSTRIES LIMITED	November 2, 2006
COMMISSIONER OF INCOME TAX Vs. APCOM COMPUTERS P LTD	October 17, 2006
COMMISSIONER OF INCOME TAX Vs. TAMILNADU WAREHOUSING CORPN	October 10, 2006
COMMISSIONER OF INCOME TAX Vs. S. SUNDAR	January 20, 2006
COMMISSIONER OF INCOME TAX Vs. VASU FARMS (P) LTD	January 3, 2006
COMMISSIONER OF INCOME TAX Vs. V.R. VENKATACHALAM L/H OF NPV RAMASWAMY UDAYAR	January 17, 2006
COMMISSIONER OF INCOME TAX Vs. JAMAL PHOTO INDUSTRIES (I) (P) LTD.	February 27, 2006
COMMISSIONER OF INCOME TAX Vs. LOYAL SUPER FABRICS	August 21, 2006
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS LTD.	February 7, 2006
COMMISSIONER OF INCOME TAX Vs. V. NATARAJAN	February 15, 2006
COMMISSIONER OF INCOME TAX Vs. CLUB RESORTS (P) LTD.	February 13, 2006
COMMISSIONER OF INCOME TAX Vs. A. HARIRAMAN	February 27, 2006
COMMISSIONER OF INCOME TAX Vs. SANGU CHAKRA HOTELS PVT. LTD.	October 31, 2006
COMMISSIONER OF INCOME TAX Vs. VELLORE ELECTRIC CORPORATION LTD.	January 17, 2006
COMMISSIONER OF INCOME TAX CENTRAL I Vs. NEPC INDIA LIMITED	December 11, 2006
COMMISSIONER OF INCOME TAX CHENNAI Vs. K J HOSPITAL P LTD	November 15, 2006
COMMISSIONER OF INCOME TAX CHENNAI Vs. KUMARARANIMEENAKSHI ACHI CHETTINAD HOUSE	October 25, 2006
COMMISSIONER OF INCOME TAX CHENNAI Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION	October 25, 2006
COMMISSIONER OF INCOME TAX COIMBATORE Vs. LAKSHMI TRUST CO	December 18, 2006
COMMISSIONER OF INCOME TAX COIMBATORE Vs. COIMBATORE POPULAR SPINNING MILLS LTD	December 18, 2006
COMMISSIONER OF INCOME TAX I Vs. CHENNAI PETROLEUM CORPN LTD	February 1, 2006
COMMISSIONER OF INCOME TAX I Vs. CARBORANDUM UNIVERSAL LTD	February 2, 2006
COMMISSIONER OF INCOME TAX MADRAS Vs. EVEREST LITHO PRESS THIRUTHANGAL ROAD SIVAKASI	January 25, 2006
COMMISSIONER OF INCOME TAX MADURAI Vs. JAMAL PHOTO INDUSTRIES I PVT LTD	February 16, 2006
COMMISSIONER OF INCOME TAX MADURAI Vs. SUJATHA JEWELLERS	March 6, 2006
COMMISSIONER OF INCOME TAX MADURAI Vs. SREE AYYANAR SPINNING AND WEAVING MILLS LTD	December 11, 2006
COMMISSIONER OF INCOME TAX MADURAI Vs. SOUTHERN ROADWAYS LTD	October 27, 2006
COMMISSIONER OF INCOME TAX MADURAI Vs. AYYAPPAN TEXTILES	October 9, 2006
COMMISSIONER OF INCOME TAX SALEM Vs. B DESRAJ	November 1, 2006
COMMISSIONER OF INCOME TAX SALEM Vs. GEETHA RAMAKRISHNA MILLS P LTD	August 1, 2006
COMMISSIONER OF INCOME TAX TAMIL NADU II MADRAS Vs. K J RAMASWAMY	August 7, 2006
COMMISSIONER OF INCOME TAX TRICHY Vs. BALAJI TRADERS	December 18, 2006
COMMISSIONER OF INCOME TAX VII Vs. KUNDRATHUR FINANCE AND CHIT CO	January 30, 2006
COMMISSIONER OF INCOME TAX-I Vs. MUMTAX HOTELS LTD	October 9, 2006
COMMISSIONER OF INCOME TAX-III Vs. PREMIER TOBACCO PACKERS PVTLTD	February 13, 2006
COMMISSIONER OF INCOME TAX-VI Vs. P V BHOOPATHY	March 3, 2006
COMMISSIONER OF INCOME-TAX Vs. SOUTH INDIA CORPORATION AGENCIES LIMITED	August 31, 2006
COMMISSIONER OF INCOME-TAX Vs. SALEM DISTRICT PRINTERS SERVICE INDUSTRIAL CO-OPERATIVE SOCIETY LTD	September 26, 2006
COMMISSIONER OF INCOME-TAX Vs. MADATHIL BROTHERS	April 17, 2006
COMMISSIONER OF INCOME-TAX Vs. COIMBATORE ALCOHOL AND CHEMICALS LTD	November 7, 2006
COMMISSIONER OF INCOME-TAX Vs. PATHY CINE ENTERPRISES	October 26, 2006
COMMISSIONER OF INCOME-TAX Vs. K BHUVANENDRAN	December 14, 2006
COMMISSIONER OF INCOME-TAX Vs. ABDUL RAHMAN INDUSTRIES	December 12, 2006
COMMISSIONER OF INCOME-TAX Vs. D LAXMANAKUMAR	December 5, 2006
COMMISSIONER OF INCOME-TAX Vs. ALTEK LAMMERTZ NEEDLES LIMITED	November 13, 2006
COMMISSIONER OF INCOME-TAX Vs. POLARIS SOFTWARE LAB LTD	November 6, 2006
COMMISSIONER OF INCOME-TAX Vs. SHRI V SIVAKUMAR	November 20, 2006
COMMISSIONER OF INCOME-TAX Vs. S AJIT KUMAR	November 22, 2006
COMMISSIONER OF INCOME-TAX Vs. ASHOK LEYLAND LTD	September 14, 2006
COMMISSIONER OF INCOME-TAX Vs. D. SUBRAMANIAN	November 6, 2006
COMMISSIONER OF INCOME-TAX Vs. GOYAL'S INTERNATIONAL HOTELS AND RESORTS LTD. (FORMERLY MUMTAX HOTELS LTD	October 9, 2006
COMMISSIONER OF INCOME-TAX Vs. SAVVY SYSTEMS (INDIA) LTD	November 15, 2006
COMMISSIONER OF INCOME-TAX Vs. AYESHA HOSPITALS P. LTD	October 10, 2006
COMMISSIONER OF INCOME-TAX Vs. G.K. SENNIAPPAN	January 17, 2006
COMMISSIONER OF INCOME-TAX Vs. TAMIL NADU CO-OPERATIVE SILK PRODUCERS LIMITED	November 29, 2006
COMMISSIONER OF INCOME-TAX Vs. SENGUNTHAR THIRUMANA MANDAPAM	February 28, 2006
COMMISSIONER OF INCOME-TAX Vs. IGNIFLUID BOILERS (I) LTD.	January 5, 2006
COMMISSIONER OF INCOME-TAX Vs. ARYA VAIDHYA PHARMACY (CBE) LTD.	February 13, 2006
COMMISSIONER OF INCOME-TAX CHENNAI Vs. ATTUR AGRICULTURAL PRODUCERS COOPERATIVE MARKETING SOCIETY LTD	October 26, 2006
COMMISSIONER OF INCOME-TAX CHENNAI Vs. MJ/S NICCO UCO ALLIANCE CREDIT LTD	October 26, 2006
COMMISSIONER OF INCOME-TAX IV Vs. A D JAYAVEERAPANDIA NADAR AND SONS	October 25, 2006
COMMISSIONER OF INCOMETAX Vs. K RANGASWAMY NAIDU	June 12, 2006
COMMISSIONER OF WEALTH TAX Vs. R RAMANATHAN CHETTIAR	February 8, 2006
COMMISSIONER OF WEALTH TAX Vs. K CHIRANJEEVI	February 21, 2006
COMMISSIONER OF WEALTH TAX Vs. T V SUNDARAM IYENGAR AND SONS LTD	January 24, 2006
Commissioner of Wealth Tax Vs. T Girija Ammal	January 21, 2006
COMMISSIONER OF WEALTH TAX Vs. SIMPSON & GENERAL FINANCE CO. LTD. (NO. 2)	January 30, 2006
COMMISSIONER OF WEALTH-TAX Vs. T. GIRIJAMMAL	February 1, 2006
COMMISSIONER OF WEALTH-TAX Vs. FAGUN CO P LTD	September 11, 2006
COMMISSIONER OF WEALTH-TAX Vs. STANDARD FIREWORKS P LTD	December 12, 2006
COMMISSIONER POLLACHI MUNICIPALITY Vs. KARUPPAL	November 20, 2006
COMMISSIONER THOTHUKUDI MUNICIPALITY Vs. TAMIL NADU MUNICIPALITIES ENGINEERING DEPARTMENT WATER SUPPLY REVENUE STREET LIGHT ASSOCIATION	March 16, 2006
COMMISSIONER VILLUPURAM Vs. S VIJAYAKUMARAN	September 27, 2006
COMMR OF C EX , CHENNAI-I Vs. AMALGAMATIONS VALEO CLUTCH PVT LTD	July 6, 2006
COMMR OF C EX, TIRUCHIRAPPALLI Vs. INDIA CEMENTS LTD	June 17, 2006
COMMR. OF C. EX. Vs. SOUTHERN AGRIFURANE IND. LTD.	July 13, 2006
COMPOSITE SCHEME OF AMALGAMATION ARRANGEMENT AND COMPROMISE BETWEEN PENTAMEDIA GRAPHICS LIMITED Vs. BOMBAY STOCK EXCHANGE	October 13, 2006
CONSORTIUM OF SELF FINANCING PROFESSIONAL ARTS AND SCIENCE COLLEGES IN TAMIL NADU Vs. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON ENTRANCE TEST	July 6, 2006
CONSUMER ACTION GROUP Vs. STATE OF TAMIL NADU	August 23, 2006
COROMANDAL STEEL PRODUCTS Vs. DEPUTY COMMERCIAL TAX OFFICER HARBOUR V ASSESSMENT CIRCLE CHENNAI	February 7, 2006
CORPORATE MANAGER Vs. STATE OF TAMIL NADU	October 18, 2006
CORPORATION LABOUR UNION Vs. CORPORATION OF CHENNAI	August 7, 2006
CORPORATION OF CHENNAI Vs. HOTEL JAYAPANDIAN PVT LTD	March 31, 2006
CORRESPONDENT AVILA CONVENT MATRICULATION HIGHER SECONDARY SCHOOL COIMBATORE Vs. STATE OF TAMIL NADU	June 22, 2006
CORRESPONDENT LITTLE FLOWER PRIMARY SCHOOL Vs. G JOTHI	March 24, 2006
CORRESPONDENT M M HIGHER SECONDARY SCHOOL Vs. K MATHU KUMAR	December 12, 2006
CORRESPONDENT SMT SAVITHRI COLLEGE OF EDUCATION SANNASIPATTI TRICHY Vs. STATE OF TAMIL NADU	September 27, 2006
CORRESPONDENT, CHANDLER MATRICULATION HIGHER SECONDARY SCHOOL Vs. INSPECTOR OF MATRICULATION SCHOOLS, CEO OFFICE CAMPUS	June 19, 2006
COSMOPOLITAN CLUB CHENNAI Vs. DEPUTY DIRECTOR REGIONAL OFFICER TAMIL NADU EMPLOYEES STATE INSURANCE CORPORATION	February 21, 2006
COTTON TEXTILES EXPORT PROMOTION COUNCIL Vs. SOUTH HANDYS AGENCIES	December 16, 2006
COUNTER POINT ADVT P LTD Vs. HARITA FINANCE LIMITED	March 3, 2006
CRIMINAL; THE DIRECTOR OF POSTAL ACCOUNTS OFFICE OF THE GENERAL MANAGER (POSTAL ACCOUNTS AND FINANCE) AND THE SUPERINTENDENT OF POLICE, KARAIKUDI DIVISION Vs. A J M G RATHINASAMY AND REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI BENCH	April 4, 2006
CSIR SCIENTIFIC WORKERS ASSOCIATION Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR	July 1, 2006
D A SRINIVASAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	November 24, 2006
D AMALADOSS Vs. STATE OF TAMIL NADU	September 19, 2006
D AMSAVENI Vs. CHANDRAN	December 13, 2006
D ANJAMMAL Vs. DAKSHINANURTHY PILLAI	September 20, 2006
D AROKIANATHAN Vs. REGIONAL DIRECTOR INDIAN AIRLINES LTD	November 16, 2006
D BAGYA Vs. DIRECTOR TEACHER TRAINING EDUCATION AND RESEARCH TRAINING CHENNAI	September 5, 2006
D BALASUBRAMANIAM Vs. SPECIAL DEPUTY COLLECTOR STAMPS COLLECTORATE COIMBATORE	August 18, 2006
D BALASUBRAMANIAN Vs. PRINCIPAL ACCOUNTANT GENERAL ACCOUNTS AND ENTITLEMENTS	April 13, 2006
D CHANDRASEKARAN Vs. M MUTHUKUMARASAMY	March 21, 2006
D CHITRA Vs. COLLECTOR SALEM DISTRICT	November 15, 2006
D GNANASEKAR Vs. GOVT OF TAMIL NADU	March 15, 2006
D GNANASEKARAN Vs. CHIEF EDUCATIONAL OFFICER THANJAVUR	August 19, 2006
D GOVINDRAJ Vs. DISTRICT FOREST OFFICER	August 18, 2006
D ISAAC JEBAKUMAR Vs. GOVERNMENT OF TAMIL NADU	December 15, 2006
D KALAIARASI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	June 15, 2006
D Karthiban Vs. Secretary to Government Department of Prohibition and Excise Government of Tamilnadu	January 30, 2006
D KARUNANIDHI [DIED] Vs. MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION	October 26, 2006
D LATHA Vs. INSPECTOR OF POLICE	February 28, 2006
D MOHAMMED HUSSAIN Vs. TAMIL NADU ELECTRICITY BOARD	March 20, 2006
D MOHAN Vs. INSPECTOR OF POLICE	March 1, 2006
D MOHAN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	July 20, 2006
D NEELAGANDAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	September 27, 2006
D PACHIAMMAL Vs. TAMIL NADU ELECTRICITY BOARD	October 1, 2006
D PACHIAMMAL Vs. TAMIL NADU ELECTRICITY BOARD	October 19, 2006
D PACKIARAJ Vs. DIRECTOR GENERAL OF POLICE	March 1, 2006
D PADMINI Vs. DEPUTY SUPERINTENDENT OF POLICE	March 22, 2006
D PERIYAGOPAL Vs. K VISWANATHAN	February 11, 2006
D PRASANNA Vs. STATE OF TAMIL NADU	April 10, 2006
D RADHAKRISHNAN Vs. LIC OF INDIA	June 30, 2006
D RAJ Vs. CHIEF OFFICER PERSONNEL AND ADMINISTRATION DEPT CHENNAI	October 16, 2006
D RAJ; C PADMANABHAN Vs. CHIEF OFFICER	October 16, 2006
D RAJAKUMARI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	March 7, 2006
D RAJALAKSHMI Vs. CORRESPONDENT CHINMAYA VIDYALAYA MATRICULATION SCHOOL RECOGNISED	January 30, 2006
D RAJANGAM Vs. STATE	November 24, 2006
D RAJU ALIAS MUNUSAMY Vs. PONDICHERRY ENGINEERING COLLEGE	January 4, 2006
D RAMAMOORTHI Vs. STATE	March 6, 2006
D RAMANUJAM Vs. R PANNEERSELVAM	March 24, 2006
D RANI Vs. COMMISSIONER OF POLICE GREATER CHENNAI	April 18, 2006
D RAVICHANDRAN Vs. MANAGER INDIAN OVERSEAS BANK COIMBATORE	March 2, 2006
D RAVICHANDRAN Vs. MANAGER INDIAN OVERSEAS BANK	February 2, 2006
D S RUBAN JEYAPRAKASH Vs. COMMISSIONER OF MADHAVARAM MUNICIPALITY	September 14, 2006
D SELVI Vs. COLLECTOR	August 29, 2006
D SENTHIL KUMAR Vs. COMMERCIAL TAX OFFICER	July 20, 2006
D SIVAGAMI Vs. STATE OF TAMIL NADU	March 21, 2006
D SIVASANKAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES CUDDALORE	September 26, 2006
D SUDHARSHAN Vs. STATE	April 3, 2006
D SURESH KUMAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION GOVERNMENT ESTATE	April 19, 2006
D SURIYAKUMARI Vs. R SRIKANTH	December 14, 2006
D THIAGARAJAN Vs. DISTRICT COLLECTOR	December 7, 2006
D V DÂ€™ MONTE Vs. N VENKATESH	July 28, 2006
D VARADHARAJAN Vs. SPECIAL CRIME BRANCH CENTRAL BUREAU OF INVESTIGATION	March 31, 2006
D VENKATRAMAN Vs. HEMRAJ SETHIA PROP UMEDHMAL SETHIA SOWCARPET CHENNAI	August 31, 2006
D VILVANATHAN Vs. G RAJENDRAN	August 30, 2006
D WIDROSE Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	February 21, 2006
D.C. MANGALRAJ Vs. INDIAN BANK	March 24, 2006
D.R. BENEFIT FUND LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX	March 7, 2006
DALIT LIBERATION EDUCATION TRUST Vs. STATE OF TAMIL NADU	March 20, 2006
DALMIA CEMENTS BHARAT LIMITED Vs. STATE OF TAMIL NADU	October 16, 2006
DAMODARAN Vs. POONGAVANAM AMMAL	August 18, 2006
DAMODARAN K Vs. PRESIDING OFFICER, LABOUR COURT, VELLORE	December 20, 2006
DANAKOTI AMMAL Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMN EZHILAGAM	July 6, 2006
Danam Vs. State of Tamil Nadu	January 19, 2006
DANIAL TEXTILES Vs. STATE BANK OF TRAVANCORE	April 13, 2006
DASAN Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE	June 13, 2006
DAYALU NAIDU Vs. A/M ARUNACHALESWARAR THIRUKOIL	December 12, 2006
DEENA Vs. STATE OF TAMIL NADU, REP BY SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	July 3, 2006
DEENAN ALIAS DEENADAYALAN Vs. STATE OF TAMIL NADU	March 29, 2006
DEEPAM CONSTRUCTIONS Vs. CHIEF ENGINEER HIGHWAYS DEPARTMENT CHEPAUK	April 20, 2006
DEPUTY COMMISSIONER OF WEALTH TAX Vs. A TENZING	February 28, 2006
DEPUTY COMMISSIONER OF WEALTH TAX, SPECIAL RANGE-I Vs. A. TENZING	February 28, 2006
DEPUTY GENERAL MANAGER FERTILIZER UNIT Vs. K RAJENDRAN	November 6, 2006
DEPUTY SECRETARY TO GOVERNMENT OF INDIA Vs. PARVATHI AMMAL	November 15, 2006
DESAPPAN Vs. STATE	February 17, 2006
DESINGH SECRETARY SANKARAPURAM PRIMARY COOPERATIVE LAND DEVELOPMENT BANK Vs. JOINT REGISTRAR VILLUPURAM RAMASAMY PADAYACHIAR REGION	November 20, 2006
DEVA ALIAS DEVARAJAN Vs. STATE	September 8, 2006
DEVAKI Vs. STATE OF TAMIL NADU	July 10, 2006
DEVAKI Vs. GOVINDARAJA BOOPATHY	October 25, 2006
DEVANAYAGI AMMAL Vs. MANICKA KONAR	June 28, 2006
DEVANDRA KUMAR Vs. GENERAL MANAGER METROPOLITAN TRANSPORT CORP. LTD., CHENNAI	December 8, 2006
DEVARAJ PADAYACHI Vs. CHAKRAVARTHY	September 13, 2006
DEVENDRAN Vs. INSPECTOR OF POLICE ALANGAYAM	February 28, 2006
DEVI PESTICIDES PRIVATE LTD Vs. SHIV AGRO CHEMICALS INDUSTRIES	April 18, 2006
DEVINARAYAN HOUSING AND PROPERTY DEVELOPMENT P LTD Vs. C R GOBIND	October 31, 2006
DHAMODARAN Vs. CHANDRASEKARAN	October 10, 2006
DHANAKODI Vs. GOVERNMENT OF TAMILNADU	September 25, 2006
DHANALAKSHMI Vs. STANDARD CHARTERED BANK	October 12, 2006
DHANALAKSHMI Vs. STATE OF TAMIL NADU	July 3, 2006
DHANALAKSHMI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	March 20, 2006
DHANALAKSHMI Vs. STATE OF TAMIL NADU	March 1, 2006
DHANALAKSHMI FINANCE Vs. K MUNIAPPAN	November 3, 2006
DHANAM Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT AN	September 11, 2006
DHANDAPANI Vs. STATE OF TAMIL NADU	December 15, 2006
DHANDAPANI Vs. SUPERINTENDENT OF POLICE	March 21, 2006
DHANDAPANI Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION	March 14, 2006
DHANDAPANI Vs. STATE OF TAMIL NADU	June 20, 2006
DHANLAKSHMI BANK LIMITED Vs. KOVAI FOODS AND BEVERAGES	December 7, 2006
Dharma Medical and Research Charitable Trust Vs. Government of India	January 21, 2006
DHARMAPURI DISTRICT DRIVING SCHOOL OWNERS ASSOCIATION Vs. STATE OF TAMIL NADU	August 9, 2006
DINAMALAR Vs. R KRISHNAMURTHY; R LAKSHMIPATHY; DR R VENKITAPATHY AND R RAGHAVAN	September 18, 2006
DINESH ALIAS DEENAALIASDINAKARAN Vs. STATE OF TAMIL NADU	September 25, 2006
DINESH DALMIA Vs. STATE OF TAMIL NADU	March 7, 2006
DINOSAUR STEELS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	July 18, 2006
DIRECTOR GENERAL OF POLICE DR RADHAKRISHNAN SALAI TAMIL NADU CHENNAI 4 Vs. KUPPUSAMY	April 24, 2006
DIRECTOR OF ELEMENTARY EDUCATION Vs. ST ALPHONSE MIDDLE SCHOOL	October 1, 2006
DIRECTOR OF ELEMENTARY EDUCATION-6 Vs. S VIGILA	November 4, 2006
DIRECTOR OF GOVERNMENT EXAMINATIONS (HIGHER SECONDARY EXAMINATIONS) Vs. SATISH KUMAR REP BY FATHER AND NATURAL GUARDIAN R SAMPATH AND ANNA UNIVERSITY REP BY ITS REGISTRAR	September 20, 2006
DIRECTOR OF HANDLOOMS AND TEXTILES AND THE ASSISTANT DIRECTOR OF HANDLOOMS AND TEXTILES Vs. T ANBALAGAN, PREMPLOYEES STATE INSURANCE CORPORATIONDENT OF KANCHEEPURAM VARADARAJASWAMY SILK HANDLOOM WEAVERS CO OPERATIVE SOCIETY	April 26, 2006
DIRECTOR OF MEDICAL EDUCATION Vs. M ILANGO	November 9, 2006
DIRECTOR OF RURAL DEVELOPMENT Vs. A PERIYANAYAGAM	June 30, 2006
DIRECTOR OF TECHNICAL EDUCATION Vs. G VINCENT MICHAEL	July 19, 2006
DIRECTOR-GENERAL OF NATIONAL POWER TRAINING INSTITUTE Vs. S PADMAVATHI	September 2, 2006
DISTRICT COLLECTOR Vs. JOHN NADAR	November 23, 2006
DISTRICT COLLECTOR COIMBATORE Vs. A V ELLI CHETTIAR	June 16, 2006
DISTRICT FOREST OFFICER MUDURAI DIVISION Vs. P GANESAN	September 29, 2006
DISTRICT MANAGER BATA INDIA LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR I DMS ANNA SALAI	December 12, 2006
DISTRICT PLANNING OFFICER DHARMAPURI DIST Vs. PONNAMMAL	August 18, 2006
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. A SANKARALINGAM	April 7, 2006
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAYS Vs. MUTHAMMAL	April 13, 2006
DOHLER FLAVORADE P LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE	August 1, 2006
DOULATH NISHA Vs. DISTRICT COLLECTOR PASUMPON MUTHURAINALINGA DEVAR DISTRICT	January 27, 2006
DR. T. MATHU .. Vs. N.K. JINNAH AND ANOTHER	September 11, 2006
DRAVIDA MUNNETRA KAZHAGAM Vs. GOVERNMENT OF TAMIL NADU	December 19, 2006
DUGAR BENEFIT FUND Vs. M UTTAM CHAND	October 17, 2006
DUNLOP INDIA LIMITED AMBATTUR Vs. TAHSILDAR AMBATTUR	August 22, 2006
DURAI ALIAS ADHISESHA SAYANAN Vs. GUNA ALIAS GIRILAKSHMI	October 25, 2006
DURAIRAJ Vs. S K M ANIMAL FEEDS AND FOODS INDIA LTD	November 10, 2006
DURAISAMI ALIAS R NATARAJAN Vs. M VELLINGIRI	November 15, 2006
DURAISAMI NAIDU Vs. C RAMAKRISHNAN	November 9, 2006
DURAISAMY Vs. R SURESHLAL	March 3, 2006
DURAISAMY NAICKER Vs. STATE OF TAMILNADU	March 6, 2006
Duraivendhan Vs. Hindu Bharathi Education Company	January 23, 2006
DXN HERBAL MANUFACTURING INDIA (P) LTD. Vs. ITO	April 5, 2006
DYNASTY DEVELOPERS PRIVATE LIMITED Vs. JUMBO WORLD HOLDINGS LIMITED	December 1, 2006
E A THIRUGNANAM Vs. V P RAJAGOPAL	February 1, 2006
E BALAKRISHNAN Vs. STATE OF TAMIL NADU	November 16, 2006
E DAMODARAN Vs. STATE OF TAMIL NADU	March 31, 2006
E GOVINDARAJ Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU	September 4, 2006
E INBAM Vs. STATE OF TAMIL NADU	March 1, 2006
E K PALANISAMY Vs. INSPECTOR OF POLICE	December 4, 2006
E KANNAN Vs. GOVERNMENT OF TAMIL NADU	April 12, 2006
E M MASTER VEERAMANI Vs. TAMIL NADU STATE TRANSPORT CORPORATION DIVISION-2 BHARATHIPURAM DHARMAPURI	December 14, 2006
E MILY Vs. SUPERINTENDENT OF POLICE	March 6, 2006
E MUNIAPPA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	June 19, 2006
E MUNIAPPA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT	June 20, 2006
E MURALIDHARAN Vs. VENKATARAMAN AND COMPANY	June 13, 2006
E NATARAJAN Vs. STATE OF TAMIL NADU	March 22, 2006
E RAJU Vs. TAHSILDAR	December 19, 2006
E RAMALINGAM Vs. DIRECTOR OF COLLEGIATE EDUCATION	June 26, 2006
E RAMASAMY Vs. TAMIL NADU ELECTRICITY BOARD	September 18, 2006
E SATHISHKUMAR Vs. GENN CONTROLS	March 3, 2006
E SHAHUL HAMEED Vs. STATE OF TAMIL NADU	December 6, 2006
E SUNDARRAJAN Vs. B KANCHANAMALA	March 9, 2006
E THARAKARAMAN Vs. PRINCIPAL MURUGAPPA POLYTECHNIC	September 20, 2006
E UDHAYA Vs. STATE	July 20, 2006
E VEERALAKSHMI Vs. DIRECTOR OF SCHOOL EDUCATION	February 6, 2006
E VIVEKANANDAN Vs. GOVERNMENT OF TAMIL NADU	July 5, 2006
EASTERN PRODUCE CO Vs. INCOME TAX OFFICER	March 20, 2006
EASU alias EASURAJ Vs. STATE	December 11, 2006
EDUCATION COMMITTEE INDIAN EVANGELICAN LUTHERAN CHURCH Vs. DIRECTOR TEACHER EDUCATION RESEARCH AND TRAINING	June 16, 2006
EGA ALIAS EKAMBARAM Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT	February 13, 2006
ELANGOVAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	November 23, 2006
ELEPHANT G RAJENDRAN Vs. K VEERAMANI	November 30, 2006
ELGI FINANCE LTD Vs. ESSROPE MILLS LTD	June 27, 2006
ELGI FINANCE LTD Vs. ESSROPE MILLS LTD	June 26, 2006
ELIZEBATH ANNE SIMPSON Vs. K SHIVASHANKARAN	July 17, 2006
ELUMALAI Vs. COMMISSIONER OF POLICE	August 7, 2006
ELUMALAI Vs. STATE GOVERNMENT	April 24, 2006
ELUMALAI Vs. STATE OF MADRAS	February 8, 2006
ELUMALAI GOUNDER Vs. SUNDARA REDDIAR	March 21, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. TRACTORS AND FARM EQUIPMENT LTD	January 19, 2006
ENNORE PORT LTD Vs. HINDUSTAN CONSTRUCTION CO LTD	September 29, 2006
ESATHISHKUMAR Vs. S GANDHINATHAN	March 3, 2006
ESTATE OF B KANNAIH NAIDU AND VARADAMMAL Vs. P G KUPPAN	July 14, 2006
ESTHER ALIAS GUNABHOOSHANAM Vs. S CHRISTOPHER IMMANUEL	October 30, 2006
ESTHER KIRUBAVATHY Vs. GOVERNMENT OF TAMIL NADU	March 24, 2006
ESVIEL EXPORTS Vs. CHAIRMAN CHENNAI PORT TRUST CHENNAI 600 001	August 7, 2006
ESWARAMURTHY Vs. N KRISHNASWAMY	June 14, 2006
ETHIRAJ Vs. STATE	September 28, 2006
ETICAN Vs. NALLATHAMBY	March 23, 2006
ETICAN Vs. NALLATHAMBY	February 23, 2006
EVEREADY INDUSTRIES INDIA LTD Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	December 8, 2006
EVVA MEMORIAL TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING	December 16, 2006
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. C MUTHUSAMY	November 30, 2006
EXECUTIVE ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD; THE ASSISTANT EXECUTIVE ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD AND THE ASSISTANT ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD Vs. K SENNIAMMAL	September 13, 2006
EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD NAMAKKAL Vs. PRESIDING OFFICER LABOUR COURT	June 30, 2006
EXECUTIVE OFFICER IDANGANASALAI TOWN PANCHAYAT Vs. K BALASUBRAMANI	March 9, 2006
EXNORA INTERNATIONAL Vs. GOVERNMENT OF TAMIL NADU	October 12, 2006
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD Vs. A JAYA KUMAR	June 12, 2006
FARZANA HAJI SUMAR Vs. STATE OF TAMIL NADU	November 6, 2006
FATHIMA Vs. STATE OF TAMILNADU	July 5, 2006
Fathima Vs. State	January 31, 2006
FATHIMABI Vs. STATE OF TAMIL NADU	July 13, 2006
FAYSUDEEN Vs. KADER MOHIDEEN	November 16, 2006
FEDERAL BANK LTD Vs. SUNDARI BHASKARAN	December 15, 2006
FINANCIAL SOFTWARE AND SYSTEMS PVT LTD Vs. FLEXTRONICS SOFTWARE SYSTEMS LTD	August 29, 2006
FIRDOUSS BEEVI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	July 10, 2006
FIRST GARMENTS MANUFACTURING COMPANY (INDIA) PRIVATE LIMITED, REP BY ITS MANAGER ACCOUNTS V KANNAN Vs. BHARAT TEX FASHIONS LIMITED (IN LIQUIDATION) REP BY OFFICIAL LIQUIDATOR HIGH COURT	March 24, 2006
FOOD CORPORATION OF INDIA Vs. N S BALASUBRAMANIAN	October 30, 2006
FOOD INSPECTOR, ALWARTHIRUNAGARI PANCHAYAT UNION GOVERNMENT PRIMARY HEALTH CENTRE THENTHIRUPERAI, TOOTHUKUDI DISTRICT Vs. T. SERMADURAI	December 14, 2006
FOOD WORLD SUPERMARKETS LTD Vs. S BALASUBRAMANIAN SENIOR FOOD INSPECTOR	August 30, 2006
FOTO LINK Vs. UNION OF INDIA	July 25, 2006
FOUNTAINHEAD COMMUNICATIONS LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX COMPANY RANGE II	April 21, 2006
FRENCH CITY SPORTS AND RECREATION CLUB Vs. INSPECTOR GENERAL OF POLICE PONDICHERRY	November 21, 2006
G A ALFRED JOSEPH Vs. STATE	April 5, 2006
G ANAND Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	November 30, 2006
G ANAND Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	November 1, 2006
G ANBURAJA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	November 4, 2006
G ANUSUYA Vs. AMIRTHAVALLI	November 9, 2006
G Arul Vs. Secretary to Government Prohibition and Excise Department	January 31, 2006
G ARUMUGAM Vs. R KRISHNAMURTHY	June 7, 2006
G AYYAKKONAR Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI	June 27, 2006
G BABU Vs. K SUNDARAM	November 6, 2006
G BALAJI Vs. STATE OF TAMIL NADU	September 27, 2006
G BALAKRISHNAN Vs. DIRECTOR OF TAMIL NADU SCHOOL EDUCATION	December 14, 2006
G BALAKRISHNAN PROPRIETOR Vs. COMMERCIAL TAX OFFICER FAC	February 27, 2006
G BALAKRISHNAN PROPRIETORBSB ELECTRONICS Vs. COMMERCIAL TAX OFFICER FAC	February 11, 2006
G BALARAMAN Vs. STATE OF TAMIL NADU	November 15, 2006
G BALASUBRAMANIAM Vs. C PERIYASAMY	April 24, 2006
G BASHEER AHAMED Vs. STATE OF TAMIL NADU	April 5, 2006
G BASKAR DON BOSCO Vs. GOVERNMENT OF TAMIL NADU	November 29, 2006
G ELAVAZHAGAN Vs. COMMISSIONER OF TREASURIES AND ACCOUNTS	July 11, 2006
G ESWARAMOORTHY Vs. JOINT REGISTRAR OF CO OP SOCIETIES ERODE	October 16, 2006
G G PHOTO LIMITED Vs. AFTAB PICTURES P LTD	March 1, 2006
G GANESAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	June 26, 2006
G GOPAL Vs. G NAGARATHINAM	March 17, 2006
G JAYAPARTHASARATHY Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION TIRUNELVELI REGION	June 20, 2006
G JAYARAMAN Vs. RANGANAYAGI	June 28, 2006
G JEBARAJ Vs. STATE OF TAMIL NADU	March 23, 2006
G JEYASEKARAN Vs. VICE CHANCELLOR CHAIRMAN-SELECTION COMMITTEE	August 31, 2006
G JOTHILAKSHMI Vs. STATE OF TAMILNADU	August 25, 2006
G Kanchana Vs. Director of Government Examinations	January 10, 2006
G KANNABIRAN Vs. RANIAMMAL	April 12, 2006
G KAVITHA Vs. UNION OF INDIA	July 29, 2006
G KRISHNAMURTHY Vs. GENERAL MANAGER SOUTHERN RAILWAYS Ï¿½ 600 003	December 14, 2006
G KUMARASEKARAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	October 18, 2006
G LAKSHMANAN Vs. K KANNAN	November 2, 2006
G LOGANATHAN Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION	November 24, 2006
G MALLIGA Vs. STATE	September 14, 2006
G MANAVALAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	April 21, 2006
G MANICKAM Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL	February 2, 2006
G MANOHARAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES	December 19, 2006
G MURUGANANDAM Vs. GOVERNMENT OF TAMIL NADU	March 13, 2006
G MUTHAMMAL Vs. COMMISSIONER OF POLICE	April 13, 2006
G MUTHIAH Vs. GENERAL MANAGER T N STATE TRANSPORT CORPORATION KARAIKUDI	April 3, 2006
G MUTHU Vs. TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LTD	August 25, 2006
G N KAMARAJ Vs. STATE EXPRESS TRANSPORT CORPORATION LIMITED DIVISION II PALLANVAN SALAI CHENNAI 2	August 24, 2006
G NAGARAJAN Vs. UNION OF INDIA	April 26, 2006
G NARAYANASAMY Vs. STATE OF MADRAS	February 14, 2006
G NATARAJAN Vs. WILDLIFE WARDEN WILDLIFE WARDEN OFFICE	August 19, 2006
G PALANI Vs. CHAIRMAN CUM MANAGING DIRECTOR	August 19, 2006
G PRAKASAM Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	September 5, 2006
G PREMKUMAR Vs. INSPECTOR GENERAL OF REGISTRATION OFFICE	February 20, 2006
G R BASAVARAJAN Vs. GOVERNMENT OF TAMIL NADU	December 1, 2006
G R SWAMINATHAN Vs. STATE OF TAMIL NADU	November 29, 2006
G RAJAM Vs. DIRECTOR OF RURAL DEVELOPMENT	April 5, 2006
G RAJAMANICKAM Vs. RAJENDRAN	August 29, 2006
G RAJENDRAN Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	April 12, 2006
G RAMALINGAM Vs. T VIJAYARANGAM	November 6, 2006
G RAVICHANDRAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE TECHNICAL SERVICES	February 6, 2006
G RENGARASU Vs. PRESIDENT VAITHUR PANCHAYAT KULATHOOR TALUK PUDUKOTTAI DISTRICT	July 31, 2006
G Revathy Vs. District Collector and District Magistrate	January 23, 2006
G S GOPALAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU	August 11, 2006
G S GOPALAKRISHNAN Vs. VERNMENT OF TAMIL NADU	July 1, 2006
G S IQBAL Vs. E KARUNANIDHI	March 28, 2006
G S R BOOMIBALAGAN Vs. STATE	April 18, 2006
G S RAJENDRAN Vs. DIRECTOR OF ELEMENTARY EDUCATION	August 11, 2006
G SAKTHIVEL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	February 24, 2006
G SAMBANDHAM Vs. CHIEF EXECUTIVE OFFICER KHADI AND VILLAGE INDUSTRIES BOARD	March 17, 2006
G SATHIYAKALA Vs. SUPERITENDENT OF POLICE	October 10, 2006
G SEETHAPATHY Vs. STATE REP BY SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE AND STATE, REP BY ITS INSPECTOR OF POLICE	April 18, 2006
G SELVARAJAN Vs. PRESIDING OFFICER LABOUR COURT	April 20, 2006
G SIVABALAN Vs. SPECIAL OFFICER PERIANAICKEN PALAYAM	September 1, 2006
G SIVALINGAM Vs. STATE OF TAMIL NADU	November 21, 2006
G SIVALINGAM Vs. STATE OF TAMIL NADU	July 7, 2006
G SUMATHI Vs. ARUMUGHAM	October 25, 2006
G THIYAGARAJAN Vs. STATE	December 18, 2006
G V FILMS LIMITED Vs. A SUSHILA DEVI AND MR K M SRIRANGAN ARBITRATOR	July 13, 2006
G VEERABADRAN Vs. COMMISSIONER EMPLOYMENT EXCHANGE AND TRAINING CHENNAI 5	March 2, 2006
G Velu Vs. Commissioner of Police	January 30, 2006
G VENKATESAN ALIAS BALAJI Vs. S D RAMAMURTHY	February 27, 2006
G VENKATRAMAN Vs. INDIA CEMENT CAPITAL AND FINANCE LTD	April 4, 2006
G VIVEKANANDAN Vs. STATE OF TAMIL NADU	March 20, 2006
G. ELPHAGE FERNANDO Vs. DIRECTOR, OFFICE OF THE EXAMINER OF LOCAL FUNDS ACCOUNTS	November 28, 2006
G. RAMESH AND ORS. Vs. REGISTRAR OF COMPANIES	June 27, 2006
G. SUNDARAVEL AND BROTHERS Vs. INCOME-TAX APPELLATE TRIBUNAL	June 12, 2006
GANAPATHY SUBRAMANIAN Vs. S RAMALINGAM	November 17, 2006
GANDHI Vs. SAMINATHA GOUNDER	January 6, 2006
Ganesan Vs. State of Tamil Nadu	January 17, 2006
Ganesan Vs. District Collector and District Magistrate	January 17, 2006
GANESAN Vs. STATE	January 20, 2006
GANESAN Vs. STATE	March 17, 2006
GANESAN Vs. STATE OF TAMIL NADU	July 7, 2006
GANESAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES	July 5, 2006
GANESAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	June 19, 2006
GANESAN Vs. DR NASEER AHMED SYED	November 30, 2006
GANESAN ALIAS BOMB GANESAN Vs. COMMISSIONER OF POLICE GREATER CHENNAI	August 25, 2006
GANESH Vs. SANKARAN	April 3, 2006
GANGA REDDIAR Vs. SHANTHAMMAL	February 15, 2006
GANGETIC COMMERCIAL INDIA Vs. TAMIL NADU ELECTRICITY BOARD	March 22, 2006
GAURAV JOSHI Vs. UNION OF INDIA	September 21, 2006
GEETHA Vs. STATE OF TAMIL NADU	March 22, 2006
GENERAL MANAGER (TECH.) AND PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SRIDEVI	October 17, 2006
GENERAL MANAGER BALMER LAWRIE AND CO LTD Vs. S RAJAGOPALAN	April 18, 2006
GENERAL MANAGER DEPT OF TELECOMMUNICATIONS Vs. M JAYAKUMAR	August 9, 2006
GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE NEW DELHI Vs. METAL POWDER COMPANY LIMITED	November 22, 2006
GENERAL MANAGER SOUTHERN RAILWAY Vs. A S DURAISWAMY	June 26, 2006
GENERAL SECRETARY ICF LABOUR UNION Vs. GOVERNMENT OF INDIA REP	July 21, 2006
GENERAL SECRETARY ICF LABOUR UNION IR Vs. GOVERNMENT OF INDIA	July 21, 2006
GHOUSE BASHA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	June 27, 2006
GHOUSE BASHA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE SECRETARIAT CHENNAI	January 23, 2006
GIRI ALIAS KIRAN KUMAR Vs. STATE	October 18, 2006
GIRIJA Vs. STATE OF TAMIL NADU	April 19, 2006
GNANAMANI Vs. STATE OF TAMIL NADU	October 17, 2006
GNANARAJ Vs. BAKYALAKSHMI AND ANOTHER	April 3, 2006
GNANASEKARAN Vs. STATE OF TAMILNADU	January 20, 2006
GOKUL ALIAS VENKATESAN Vs. STATE OF MADRAS	January 24, 2006
GOOD SHEPHERD COLLEGE OF EDUCATION RUN Vs. MANONMANIAM SUNDARANAR UNIVERSITY	April 25, 2006
GOPAL Vs. STATE	August 22, 2006
GOPAL Vs. STATE	March 10, 2006
GOPALAKRISHNAN Vs. STATE OF TAMIL NADU	July 5, 2006
GOPALAKRISHNAN @ GOPAL Vs. STATE	March 2, 2006
GOPI Vs. STATE	September 22, 2006
GOPU Vs. STATE	September 19, 2006
GOVERNMENT OF PONDICHERRY Vs. S MUTHUKUMARASWAMY	October 12, 2006
GOVERNMENT OF TAMIL NADU Vs. M DURAIRAJ	December 16, 2006
GOVERNMENT OF TAMIL NADU Vs. HEAD MASTER AND SECRETARY PARENT TEACHERS ASSOCIATION	June 15, 2006
GOVERNMENT OF TAMIL NADU Vs. MUTHULAKSHMI	March 2, 2006
GOVERNMENT OF TAMIL NADU Vs. DIRECTOR GENERAL OF POLICE	March 2, 2006
GOVERNMENT OF TAMIL NADU Vs. KAKKERA	January 27, 2006
GOVERNMENT OF TAMIL NADU REP BY COMMISSIONER AND SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND THE SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION) TAMIL NADU HOUSING BOARD Vs. P MOHAN AND V JAGANNATHAN	June 17, 2006
GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, SCHOOL EDUCATION DEPARTMENT; THE DIRECTOR OF SCHOOL EDUCATION AND THE DISTRICT EDUCATIONAL OFFICER Vs. RAO BAHADUR A K D DHARMARAJA GIRLS HIGHER SECONDARY SCHOOL, REP BY ITS CORRESPONDENT	September 8, 2006
GOVERNMENT OF TAMILNADU Vs. THIRU KAILASAM	July 6, 2006
GOVERNMENT OF TAMILNADU Vs. E M SUBRAMANIA REDDIAR	June 29, 2006
GOVERNMENT OF TAMILNADU Vs. G B TRUST	August 9, 2006
GOVERNMENT OF TAMILNADU Vs. S KADIRVELU	September 22, 2006
GOVERNMENT OF TAMILNADU Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT	September 22, 2006
GOVINDAMMAL Vs. K VELMURUGAN	August 18, 2006
GOVINDAMMAL Vs. STATE OF TAMIL NADU	June 20, 2006
GOVINDAMMAL Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	March 27, 2006
GOVINDAN Vs. STATION HOUSE OFFICER	October 9, 2006
GOVINDAN Vs. DISTRICT REGISTRAR TENKASI AND	June 26, 2006
GOVINDAN NAIR Vs. DEVASAM EXECUTIVE OFFICER SUCHINDRAM	December 21, 2006
GOVINDARAJ Vs. PONNAMMAL	February 8, 2006
GOVINDARAJI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	October 10, 2006
GOVINDARAJU Vs. MOHANDOSS	October 27, 2006
GOVINDARASAMI NAIDU Vs. SHANMUGA NATTAR	November 14, 2006
GOVINDASAMY Vs. STATE	September 20, 2006
GOVINDASAMY Vs. STATE OF TAMIL NADU	June 19, 2006
GOWARI SPINNING MILLS P LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER SALEM	October 10, 2006
GOWRI Vs. STATE	March 14, 2006
GOWRI AMMAL Vs. MURUGAN	April 25, 2006
GOYAL SALES CORPORATION Vs. STATE	September 11, 2006
GREAVES EMPLOYEES DEVELOPMENT UNION Vs. RANIPET GREAVES EMPLOYEES UNION	August 24, 2006
GUBENDRAN .. Vs. STATE	April 25, 2006
GUHAN Vs. STATE OF TAMIL NADU	September 25, 2006
GUNA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE XII DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 18, 2006
GUNASEELAN M Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI	January 6, 2006
GUNASEKAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	June 19, 2006
GUNASEKARAN Vs. ARUN CHANDAR	February 15, 2006
GUNAVATHI Vs. CHAIRMAN TAMIL NADU POLLUTION CONTROL BOARD	September 26, 2006
GUNURU ERUKU NAIDU Vs. STATE OF TAMIL NADU	July 6, 2006
GURRAPPA GOWDU Vs. PETHANNA ALIAS GURRAPPA	June 14, 2006
GURUNATHAN Vs. T KRISHNAPPA	December 22, 2006
GURUVAYYRAPPAN ASTHIGA SAMJAM NANAGANALLUR Vs. HINDU RELIGIOUS AND CHARITABLE ENDOWÂMENTS ADMINISTRATION DEPARTMENT	January 21, 2006
GYANCHAND Vs. STATE OF MADRAS	February 2, 2006
H ABDUL ALEEM Vs. H REHIMA BI	April 20, 2006
H C LENIN Vs. COMMISSIONER OF POLICE	July 6, 2006
H H THE PRINCE OF ARCOT ENDOWMENTS TRICHY Vs. TAMIL NADU WAKF BOARD	June 30, 2006
H KHASI SHERIF Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD	April 19, 2006
H NAGARAJAN Vs. STATE OF TAMIL NADU	April 3, 2006
H SELAI GOWDER Vs. KANNAMMAL	October 26, 2006
H THENMOZHI Vs. INSPECTOR OF POLICE P R C UNIT	June 12, 2006
H VASANTHAKUMAR Vs. S SUBASH	June 19, 2006
HAKEEM Vs. STATE OF TAMIL NADU	June 27, 2006
HARI PHILIPS MICHAEL ALIAS IMTHIAZ Vs. STATE OF TAMIL NADU	June 12, 2006
HARIHARAN ALIAS HARI Vs. STATE OF TAMIL NADU	March 27, 2006
HARIPUTHRAN Vs. PONDICHERRY CO OPERATIVE URBAN BANK	July 4, 2006
HARIRAM AND T DAKSHINAMOORTHY Vs. P V DORAISAMY CHETTIAR	January 31, 2006
HARPINDER SINGH Vs. STATE OF TAMIL NADU	December 21, 2006
HARUR CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. AGALYA	November 21, 2006
HATHEEM Vs. DISTRICT MAGISTRATE	September 21, 2006
HAWA UMMAL Vs. MOHAMMED YOUSUFF	December 11, 2006
HAZRATH IMAM HUSSAIN WAKF Vs. NAYEEMA ADIB	April 12, 2006
HEAVY VEHICLE FACTORY Vs. OSCAR EQUIPMENT P LTD	June 26, 2006
HELEN Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU	February 27, 2006
HEMA Vs. STATE OF TAMIL NADU	July 17, 2006
HEMA Vs. COMMISSIONER OF CUS AND C EX , COIMBATORE	July 19, 2006
HEMA MOHNOT Vs. STATE	June 30, 2006
HI SHEET INDUSTRIES Vs. LITELON LIMITED	December 1, 2006
HINDUS BELONGING TO CHENGALVARAYAN STREET Vs. DISTRICT COLLECTOR T V MALAI T S DISTRICT	October 26, 2006
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	May 23, 2006
HINDUSTAN PETROLEUM CORPORATION LTD Vs. TAYARAMMAL	June 28, 2006
HINDUSTAN PHOTO FILMS MANUFACTURING COMPANY LTD Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	March 16, 2006
HOTEL ATLANTIC PVT LTD Vs. STATE OF TAMIL NADU	November 24, 2006
HY TECH ENGINEERING WORKS Vs. DIRECTOR OF RURAL DEVELOPMENT AND PANCHAYAT RAJ	October 17, 2006
I ELANGOVAN Vs. THIRUVALLUVAR UNIVERSITY	December 5, 2006
I KRISHNAN Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	February 11, 2006
I MOHAN Vs. STATE	December 16, 2006
I PICHANDI Vs. SUPERINTENDING ENGINEER	May 23, 2006
I R BABU Vs. COMMANDANT CISF UNIT NLC	December 7, 2006
I S P SOUTIONS INDIA P LTD Vs. KUPPURAJ	February 28, 2006
IBRAHIM Vs. ABDUL KHADER	September 29, 2006
ICNET LIMITED Vs. INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE CHEPAUK	October 19, 2006
IGBAL BATCHA Vs. MUSTHRIJOJN	December 12, 2006
ILAYARAJA Vs. STATE REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	July 3, 2006
ILLANGO AND ANOTHER Vs. LAKSHMI AND ANOTHER	April 26, 2006
IN RE: ASHWIN POULTRY FARMS (INDIA) (P.) LTD. Vs. STATE	June 26, 2006
IN RE: KAASHYAP RADIANT SYSTEMS LIMITED REP BY ITS DIRECTOR, R DAKSHINAMURTHY Vs. STATE	June 17, 2006
INBAMATHI Vs. RAMAR	January 20, 2006
INDIA CEMENTS LIMITED Vs. ASSISTANT COMMISSIONER	December 22, 2006
INDIA MAGNESIA PRODUCT LTD Vs. STATE OF TAMILNADU	October 26, 2006
INDIA MOTOR PARTS AND ACCESSORIES LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	June 28, 2006
INDIAN BANK Vs. CHIEF JUDICIAL MAGISTRATE PONDICHERRY	August 23, 2006
INDIAN BANK Vs. D C MANGALRAJ	March 24, 2006
INDIAN BANK EMPLOYEES UNION Vs. SAIFUDIN ABDUL KADAR DECEASED	June 19, 2006
INDIAN BANK EMPLOYEES UNION Vs. SAIFUDIN ABDUL KADAR	June 1, 2006
INDIAN COMMERCIAL PILOTS ASSOCIATION Vs. UNION OF INDIA	June 14, 2006
INDIAN INSTITUTE OF TECHNOLOGY MADRAS Vs. ETERNIT EVEREST LTD	November 16, 2006
INDIAN MRI DIAGNOSTIC AND RESEARCH CENTRE Vs. CUSTOMS EXCISE AND SERVICE TAX	March 1, 2006
Indian Overseas Bank Vs. P Ganesan	February 1, 2006
INDIAN RARE EARTHS LTD Vs. C SUKUMARAN	August 1, 2006
INDIAN REFRIGERATOR COMPANY LIMITED Vs. COMMISSIONER	October 25, 2006
INDIAN STEEL TRADERS Vs. DEVI TRADING CORPORATION	September 20, 2006
INDIRA Vs. CHINNAIYA	March 21, 2006
INDIRA ALIAS INDIRA KALA Vs. STATE	February 28, 2006
INDO OVERSEAS FILMS Vs. UNION OF INDIA	December 11, 2006
INDORIA TRADERS Vs. TAMILNADU ELECTRICITY BOARD	August 17, 2006
INDRA SEN Vs. RAJAMMA	February 14, 2006
Inspector General of Police Vs. M Savarlguru	February 3, 2006
INSPECTOR GENERAL OF REGISTRATION Vs. C MARAPPAN	October 31, 2006
INSPECTOR OF POLICE CRIME BRANCH C I D Vs. MOHAN	April 26, 2006
INSPECTOR OF POLICE VEDHARANYAM POLICE STATION Vs. R JEEVA JOTHI	March 6, 2006
INTERNATIONAL PASSAGE AND CARGO SERVICES P LIMITED Vs. DEBT RECOVERY TRIBUNAL	December 16, 2006
INTEX TECHNOLOGIES (I) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	July 19, 2006
IOCEE EXPORTS LTD Vs. KALYANEE MARINE	July 18, 2006
IRUL Vs. STATE OF TAMIL NADU	November 23, 2006
ISH KUMAR BAGGA Vs. DISTRICT COLLECTOR VELLORE	April 27, 2006
J B KHANNA AND CO Vs. ASSISTANT COMMISSIONER	June 28, 2006
J B UBAIDULLAH Vs. ADHILAKSHMI	March 1, 2006
J B UBAIDULLAH Vs. ADHILAKSHMI	March 21, 2006
J D RANGANATHAN AND J D BALAKRISHNAN Vs. SPECIAL COMMISSIONER FOR LAND ADMINISTRATION, GOVT OF TAMIL NADU AND ADDITIONAL COLLECTOR	November 13, 2006
J DEVASAGAYAM Vs. RUFUS INBAKUMAR	August 18, 2006
J ELANGOVAN Vs. P KARUPPAIAN	February 7, 2006
J GRACELIN VINIL Vs. CHRISTIAN MEDICAL COLLEGE REP BY REGISTRAR, CHRISTIAN MEDICAL COLLEGE; TAMIL NADU DR MGR MEDICAL UNIVERSITY REP BY REGISTRAR; TAMIL NADU DR MGR MEDICAL UNIVERSITY AND STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT	August 24, 2006
J JAMES Vs. DIRECTOR OF AGRICULTURAL MARKETING	September 12, 2006
J JAYALALITHA Vs. ASST COMMISSIONER OF INCOME TAX	December 2, 2006
J JEELANI Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA	December 16, 2006
J JOHN WINCENT Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI I	April 27, 2006
J K K NATARAJA DENTAL COLLEGE Vs. R SHANTHAKUMAR SC	June 17, 2006
J KARUNANIDHI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES	March 3, 2006
J KRISHNAKUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH	September 19, 2006
J KRISHNAMOORTHY Vs. STATE OF TAMIL NADU	April 19, 2006
J LAKSHMI Vs. S V BALASUBRAMANI	November 22, 2006
J LILI JABAKANI Vs. T A CHANDRASEKHAR	November 9, 2006
J MARIA SELVAM Vs. GOVERNMENT OF TAMIL NADU	March 2, 2006
J MOHANA Vs. COMMISSIONER OF POLICE	August 24, 2006
J P VIJAYAKUMAR Vs. S RANJAN	August 4, 2006
J PATRICK Vs. GOVERNMENT OF TAMIL NADU	September 6, 2006
J PRASANNA DEVI Vs. PRINCIPAL GOVERNMENT LAW COLLEGE	December 13, 2006
J RAJADURAI ALIAS RAJA ALIAS CHETTYRAJA Vs. SECRETARY TO GOVERNMENT	February 28, 2006
J RAMAMURTHY Vs. INSPECTOR OF POLICE LAW	June 23, 2006
J SOOSAI ANTONY Vs. ADDL DIRECTOR GENERAL OF POLICE	May 1, 2006
J SUMITHA Vs. SECRETARY TO THE GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT	April 4, 2006
J UMA MAHESWARI Vs. S PETER	October 11, 2006
J V BHOOPALAN Vs. RAJAMANI CKAMMAL	November 6, 2006
J V BHOOPALAN Vs. LAKSHMI VILAS BANK LIMITED	April 3, 2006
J V RAJKUMAR Vs. INSPECTOR OF POLICE; ARIYA NAYAGAM; SHANTHI ARIYANAYAGAM AND SRIVIDYA ALIAS NANSY	July 3, 2006
J VEPARASU Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT SANCHAR NIGAM LIMITED NEW DELHI	March 29, 2006
J. ANANDHARAJ Vs. DISTRICT COLLECTOR AND THE COMMISSIONER, VIRDHUNAGAR PANCHAYAT UNION	September 21, 2006
JAFFAR ALI Vs. STATE OF TAMIL NADU	March 22, 2006
JAGADEESH Vs. STATE OF TAMIL NADU	April 4, 2006
JAGANANTHAN Vs. KANNAGI	September 4, 2006
JAGANATHAN ALIAS JAGAN ALIAS METTUPALAYAM JEGAN ALIAS S JACOB ALIAS MADAAAMY Vs. STATE OF TAMIL NADU	March 13, 2006
JAI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS	May 23, 2006
JAI MURUGAN TEXTILES LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER	March 14, 2006
JAINABI Vs. STATE OF TAMIL NADU	August 19, 2006
JAISINGH Vs. STATE OF TAMIL NADU	September 22, 2006
JALAL SHERIFF Vs. STATE OF TAMIL NADU	March 6, 2006
JAMAL Vs. STATE OF TAMIL NADU	January 17, 2006
JAMALS ENTERPRISES PVT LTD Vs. VANISRI	April 12, 2006
JAMIL AKHTAR Vs. ASSISTANT COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE	December 11, 2006
JANAKI Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT	July 17, 2006
JANARDHANAM Vs. KALAISELVAN	October 10, 2006
JANDIRAM SHEELA Vs. PASSPORT OFFICER TIRUCHIRAPALLI	August 23, 2006
JAREENA Vs. STATE OF TAMIL NADU	June 21, 2006
JARINABEGAM Vs. STATE OF TAMIL NADU	November 4, 2006
JASWANT CHAND Vs. G V FILMS LTD	July 31, 2006
JAYA Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	April 18, 2006
JAYA Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE	April 26, 2006
JAYACHANDRAN Vs. THAMBI REDDY	December 14, 2006
JAYACHANDRAN K Vs. SPECIAL OFFICER V KURUMBAPATI AGRICULTURAL CO OPERATIVE BANK	February 8, 2006
JAYACHITRA Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU	February 14, 2006
JAYALAKSHMI Vs. STATE	March 20, 2006
JAYALAKSHMI Vs. STATE OF TAMIL NADU SECRETARY TO GOVERNMENT PUBLIC DEPARTMENT CHENNAI	November 21, 2006
JAYALAKSHMI AMMAL Vs. CHINNASAMY GOUNDER	December 19, 2006
JAYANTHI Vs. STATE OF TAMIL NADU	March 1, 2006
JAYANTHI DR Vs. DAVID CHRISTOPHER	April 13, 2006
JAYANTHILAL G SURANA Vs. CHENNAI METROPOLITAN DELVELOPMENT AUTHORITY	August 28, 2006
JAYANTHILAL M MUNOTH Vs. M DURAIRAJAN	April 25, 2006
JAYAPAUL Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	March 13, 2006
JAYAPRAKASH Vs. MOST REV DRBPSUGANDHER	February 15, 2006
JAYARAM EDUCATION TRUST Vs. A G SYED MOHIDEEN	October 11, 2006
JAYARAM NAIDU Vs. SUGUMAR	August 3, 2006
JAYARAMA REDDIAR Vs. CHITRA AMMAL	September 27, 2006
JAYARAMAN Vs. STATE	October 18, 2006
JAYASEELAN Vs. GOVERNMENT OF TAMIL NADU	June 15, 2006
JAYASHEELI Vs. COMMISSIONER OF POLICE	March 28, 2006
JAYENDRA SARASWATHI SWAMIGAL Vs. STATE INSPECTOR OF POLICE SPECIAL INVESTIGATION TEAM	March 15, 2006
JBM SUNGWOO LTD Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD	September 13, 2006
JEEVA ALIAS JEEVARATHINAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	March 20, 2006
JEGANNATHAN Vs. STATE OF TAMILNADU	April 12, 2006
JEGANNATHAN Vs. STATE OF TAMIL NADU	June 20, 2006
JEKATHA Vs. STATE OF TAMIL NADU	June 26, 2006
JENITA Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU	March 6, 2006
JINDAL PIPS LTD Vs. BOARD SELL STATEC LTD	March 13, 2006
JOHN BOSE Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPT	March 6, 2006
JOHN PANDIAN Vs. STATE	April 4, 2006
JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS Vs. K K GOVIND RAJAN	April 4, 2006
JOINT DIRECTOR OF SCHOOL EDUCATION Vs. N VENUGOPA	March 2, 2006
JOINT SECRETARY (RETIRED), MUNICIPAL ADMN AND WATER SUPPLY DEPT Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, P AND AR (U SPL) DEPARTMENT AND REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL	April 21, 2006
JOINT SECRETARY ADMINISTRATION COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH NEW DELHI Vs. S G VEDANAYAGAM	October 16, 2006
JOSEPH ROBERI Vs. STATE	April 7, 2006
JOTHI Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	June 13, 2006
JOTHI ANAND Vs. AMIRTHA RAJ	July 31, 2006
JOTHI SAREES Vs. PON MURUGANATHAM	February 13, 2006
JOTHI VENKATESH Vs. JOINT DIRECTOR CENTRAL BUREAU OF INVESTIGATION	August 21, 2006
JOTHIMUTHU Vs. STATE	September 12, 2006
JUSTICE BASHEER AHMED SAYEED WOMEN S COLLEGE Vs. ZAHIDA JABEEN	April 5, 2006
JUSTICE P VENUGOPAL Vs. STATE OF TAMILNADU	November 3, 2006
JUSTICE RETD N ARUMUGAM Vs. STATE OF TAMIL NADU	September 12, 2006
JUSTIN ALIAS JUNTINRAJ Vs. STATE OF TAMIL NADU	November 3, 2006
JYOTHI AMMAL Vs. K ANJAN	October 9, 2006
K A BABU Vs. ATHILAKSHMI	July 12, 2006
K A SYED KHADER OLI Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT	December 12, 2006
K ABDUL AZEEZ SON AND CO Vs. PRESIDING OFFICER	December 16, 2006
K AMARAVATHI Vs. R SUBRAMANI	October 11, 2006
K AMMAYAPPAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT	November 14, 2006
K ANBAZHAGAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION HEAD QUARTERS	August 24, 2006
K ANBAZHAGAN Vs. DIRECTOR, VIGILANCE AND ANTICORRUPTION	April 26, 2006
K ANGAPPAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	February 7, 2006
K ANJANAKUMARI Vs. BHAVANI	August 23, 2006
K ARUMUGAM Vs. SECRETARY TO GOVERNMENT	March 27, 2006
K ASHRAFF Vs. S GANGARAMAN	September 6, 2006
K ATHAPPAN DIED Vs. PALANIAMMAL	October 31, 2006
K BALAN Vs. STATE	March 8, 2006
K BALARAMAN Vs. PATTAMMAL	April 19, 2006
K BALASUBRAMANI Vs. COMMISSIONER OF POLICE	March 13, 2006
K BHARATHI Vs. DISTRICT EMPLOYMENT OFFICER KRISHNAGIRI	April 6, 2006
K BHUVANESH Vs. RAKMAN BIBI	July 28, 2006
K BOSE Vs. SPECIAL DEPUTY COLLECTOR STAMPS COLLECTOR	November 20, 2006
K C GOVINDAN Vs. GOVERNMENT OF TAMIL NADU	April 17, 2006
K C VASUDEVAN Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE MINISTRY OF HOME AFFAIRS BLOCK NO 12 CGO COMPLEX LODHI ROAD NEW DELHI	April 7, 2006
K CHAKARABANI Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	December 8, 2006
K CHANDRA Vs. R CHINNASAMY	November 2, 2006
K CHANDRABABU Vs. K MAITHILI	December 19, 2006
K CHINNATHANMBI Vs. VELLORE DISTRICT CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD	September 12, 2006
K D S RAJU Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE	July 14, 2006
K DAKSHINAMOORTHY Vs. CHIEF ENGINEER GENERAL TAMIL NADU HIGHWAYS DEPARTMENT	June 30, 2006
K DAMODARAN Vs. REGISTRAR THE TAMIL NADU ADMINISTRATIVE TRIBUNAL	April 19, 2006
K DAMODARAN Vs. PRESIDING OFFICER LABOUR COURT VELLORE	December 20, 2006
K DEVARAJ Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT FORT ST GEORGE CHENNAI	January 21, 2006
K DHAMODHARAN Vs. R V NARBABI	November 10, 2006
K DHANASEKARAN Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI	February 16, 2006
K DURAIKKANNU Vs. STATE OF TAMIL NADU	February 6, 2006
K ELLAPPAN Vs. A LOGANATHAN	November 17, 2006
K ESWARAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	July 4, 2006
K F MATHEW Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE CISF HEADQUARTERS	April 18, 2006
K G RAVINDRAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD	February 24, 2006
K GAJALAKSHMI Vs. SUB INSPECTOR OF POLICE AND SPECIAL PARTY	February 6, 2006
K GANESH Vs. STATE	February 27, 2006
K GOPALAKRISHNAN Vs. M RAMDAS	April 27, 2006
K GOPALAKRISHNAN Vs. KARUNAKARAN	August 22, 2006
K GOPALAN Vs. INDIAN OVERSEAS BANK	September 28, 2006
K GUNASEKAR Vs. SECRETARY TO GOVERNMENT GOVT OF TAMIL NADU	July 14, 2006
K INDIRA Vs. UNION OF INDIA	July 4, 2006
K INDIRANI Vs. STATE OF TAMIL NADU	September 14, 2006
K J DORAISAMY Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA	November 22, 2006
K JAYACHANDRAN Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE	December 12, 2006
K JAYACHANDRAN Vs. DEPUTY INSPECTOR GENERAL SOUTHERN ZONE	December 12, 2006
K JAYACHANDRAN Vs. DY INSPECTOR GENERAL SOUTHERN ZONE	December 7, 2006
K JAYACHANDRAN Vs. EXECUTIVE OFFICER ARULMIGU KOTTAI MARIAMMAN TEMPLE	July 4, 2006
K JAYAKANNAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPN MADURAI LTD	April 6, 2006
K JEGALINGAM Vs. DIRECTOR OF PENSIONS GOVERNMENT OF TAMIL NADU	December 15, 2006
K JEYACHANDRAN Vs. SPECIAL OFFICER D D 592 V	February 8, 2006
K JEYAGOPAL Vs. NACHIAMMAI	July 12, 2006
K K BUILDERS CIVIL ENGINEERING CONTRACTORS KERALA Vs. GENERAL MANAGER SOUTHERN RAILWAY CHENNAI	June 13, 2006
K K JANARDHANAM Vs. THIRUVALLUVAR TRANSPORT CORPORATION LIMITED	March 7, 2006
K K RAMASUBRAMANIA RAJ Vs. A MUTHUKRISHNAN	November 10, 2006
K KABALI ALIAS KABALESSWARAN Vs. STATE OF TAMIL NADU	March 6, 2006
K KALLAN DIED Vs. M KALLAN	August 24, 2006
K Kamatchi Vs. Managing Director	January 6, 2006
K KANAGARAJ Vs. DISTRICT COLLECTOR CHENNAI	August 10, 2006
K KANAKARAJ Vs. INSPECTOR GENERAL OF POLICE	February 14, 2006
K KANDALINGA PANDIAN Vs. R GNANASIGAMANI AMMAL	December 22, 2006
K KANDASAMY Vs. DEPUTY INSPECTOR GENERAL OF POLICE	October 19, 2006
K KANDASAMY Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD	March 3, 2006
K KANDASWAMY Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE	April 4, 2006
K KANNAN Vs. MANNARSAMY	August 2, 2006
K KARTHIKEYAN Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD	September 12, 2006
K KARTHIKEYAN Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT,; INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE AND; JOINT DIRECTOR (MATCHES)	November 1, 2006
K KASTURI Vs. C MOHAN	September 15, 2006
K KASTURI Vs. DIRECTOR GENERAL OF POLICE	July 28, 2006
K KATHIRESAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER THANJAVUR	August 30, 2006
K KEMIYA Vs. SUB INSPECTOR OF POLICE ALL WOMEN POLICE STATION THANJAVUR	July 5, 2006
K KRISHNAMURTHY Vs. SECRETARY, HOUSING AND URBAN DEVELOPMENT (U D V ) DEPARTMENT, GOVERNMENT OF TAMIL NADU,; COMMISSIONER, CORPORATION OF CHENNAI AND THE MEMBER, SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	November 21, 2006
K KUMAR Vs. STATE	March 20, 2006
K M MOHAMMED Vs. N ETHIRAJAN	April 28, 2006
K M RAMESH Vs. STATE OF TAMILNADU	August 31, 2006
K M REGUNATHAN Vs. C1363 KALANTHIRA CHETTIAPPANUR PRIMARY AGRL COOPERATIVE BANK	September 4, 2006
K M VALLIAPAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	September 4, 2006
K M VIJAYAN Vs. STATE OF TAMIL NADU	July 3, 2006
K MADHU Vs. DURGA FINANCE INDIA LTD	June 13, 2006
K MADHU Vs. DUGAR FINANCE INDIA LIMITED	June 17, 2006
K MAHALAKSHMI Vs. STATE	July 25, 2006
K MAHENDRAN Vs. STATE	November 29, 2006
K Mani Vs. District Revenue Officer Madurai	January 19, 2006
K MANIPILLAI Vs. HIGH COURT OF JUDICATURE AT MADRAS	March 31, 2006
K MANIVANNAN Vs. CHAIRMAN AND MANANGING DIRECTOR CHENNAI PORT TRUST	April 6, 2006
K MARAPPAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	April 21, 2006
K MARAPPAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	September 29, 2006
K MARIAPPAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	July 17, 2006
K MARUDHUPANDI Vs. STATE	March 27, 2006
K MAYAKRISHNAN Vs. STATE OF TAMIL NADU	March 14, 2006
K MOHAMMED AYUB KHAN Vs. SHAHANAAZ NAAZNI	June 27, 2006
K MOHAMMED RAFEE Vs. A G AKBAR SHERIEF	January 23, 2006
K MOORTHY Vs. STATE OF TAMIL NADU	April 18, 2006
K MOORTHY Vs. REGIONAL DIRECTOR OIL AND NATURAL GAS CORPORATION LTD	November 6, 2006
K MUMTAJ Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE	October 10, 2006
K MUNIASAMYTHEVAR Vs. DY SUPERINTENDENT OF POLICE	March 29, 2006
K MURUGAN Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE, ALL WOMEN POLICE STATION AND D RADHA	July 11, 2006
K MUTHUKRISHNAN Vs. TAMIL NADU ELECTRICITY BOARD	September 25, 2006
K N CHARI RUBBER AND PLASTICS PVT LTD Vs. COMMISSIONER OF INCOME TAX	June 20, 2006
K N MUNIRAJ Vs. COMMISSIONER OF REVENUE ADMINISTRATION	April 10, 2006
K N PARIMELAZHAGAR Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	December 18, 2006
K N RAJAN ALIAS RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU	September 22, 2006
K NAGAMMAL Vs. TAMIL NADU ELECTRICITY BOARD	April 5, 2006
K NAGARAJAN Vs. DIRECTOR GENERAL OF POLICE	August 23, 2006
K NANDAGOPAL CHETTY Vs. J R ARTS	February 21, 2006
K NARAYANASAMY Vs. STATE	September 29, 2006
K NELSON Vs. COMMISSIONER OF POLICE; SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT; INSPECTOR OF POLICE AND SUPERINTENDENT	April 10, 2006
K NIRMALA Vs. CENTRAL BANK OF INDIA CORPORATE FINANCE BRANCH	December 12, 2006
K P CHINNASAMY Vs. T B KENNEDY	November 14, 2006
K P PANDI Vs. DISTRICT MANAGER TAMIL NADU STATE MARÂKETING CORPORATION LIMITED TASMAC	February 23, 2006
K P RAJENDRAN Vs. SECRETARY TO GOVERNMENT TAMIL DEVELOPMENT CULTURE DEPARTMENT	October 30, 2006
K PADMANABHAN Vs. TAMIL NADU TEXT BOOK CORPORATION	February 2, 2006
K PALANIKUMAR Vs. DIRECTOR GENERAL OF POLICE	April 5, 2006
K PALANISWAMY Vs. S B SUBRAMANI	December 14, 2006
K PANDIAN Vs. STATE OF TAMIL NADU	August 8, 2006
K PATTABI Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	June 20, 2006
K PAVANASA THEVAR Vs. GOVERNMENT OF TAMIL NADU	December 1, 2006
K PERUMAL Vs. M MURUGESAN	October 10, 2006
K PICHAI PILLAI Vs. GOVERNMENT OF TAMIL NADU	January 6, 2006
K POONKATHAY Vs. ELECTION COMMISSIONER	October 10, 2006
K R SARANG Vs. SHRI PADMAVATHY COTTON MILLS	December 19, 2006
K R SURYAKUMAR Vs. GOVERNMENT OF TAMIL NADU	September 6, 2006
K RAJA Vs. MANAGING DIRECTOR, SALEM DISTRICT CENTRAL CO OPERATIVE BANK,; ASSISTANT DIRECTOR, DISTRICT EMPLOYMENT OFFICE,; REGISTRAR, CO OPERATIVE SOCIETIES AND THE SECRETARY, FOOD AND CO OPERATIVES DEPARTMENT	November 27, 2006
K RAJA ALIAS SAGAYA AROKIA DARMARAJ Vs. STATE OF TAMIL NADU	July 3, 2006
K RAJAMANICKAM Vs. PERIYAR SELF	April 13, 2006
K RAJAMMAL Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	December 1, 2006
K RAJENDIRAN Vs. CORPORATION OF MADRAS	August 29, 2006
K RAMACHANDRAN Vs. MANAGING DIRECTOR TAMIL NADU GOVERNMENT TRANSPORT CORPORATION	July 13, 2006
K RAMAIAH Vs. R SUDHAKARA NAIDU	July 4, 2006
K RAMASAMI Vs. CHINNAMMAL	September 6, 2006
K RAVIKUMAR Vs. STATE	May 16, 2006
K RIAZ AHAMED Vs. STATE OF TAMIL NADU	April 4, 2006
K S GUNASEKARAN Vs. DISTRICT COLLECTOR CHENGALPATTU DISTRICT	November 6, 2006
K S GURUNATHAN Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE	September 22, 2006
K S KUMAR Vs. STATE OF TAMIL NADU	March 20, 2006
K S LATEEF Vs. S ANSARI	January 18, 2006
K S RAJENDRAN Vs. RECOVERY OFFICER	August 19, 2006
K S VENKATACHALAM Vs. HIGH COURT OF JUDICATURE AT MADRAS	March 31, 2006
K SAKTHIVEL Vs. STATE LEVEL CASTE SCRUTINY COMMITTEE	June 28, 2006
K SAMPATH Vs. STATE OF TAMIL NADU	September 4, 2006
K SANJEEVI KUMAR Vs. P SOMASUNDARAM	April 13, 2006
K SARAVANAKUMAR Vs. R DAKSHINAMOORTHY	May 23, 2006
K SARAVANAN Vs. STATE	August 25, 2006
K SARAVANAN Vs. SUPERINTENDENT OF POLICE CUDDALORE DISTRICT	March 29, 2006
K SELVARAJ Vs. PONDS INDIA LIMITED	October 30, 2006
K SELVI Vs. STATE OF TAMIL NADU	June 27, 2006
K SENGODAN Vs. STATE OF TAMIL NADU	June 27, 2006
K SHIRISHA RAJU Vs. REGISTRAR ANNA UNIVERSITY	November 15, 2006
K SIVANANDAM Vs. STATE	October 26, 2006
K SIVASUBRAMANIYAM Vs. MADRAS INSTITUTE OF DEVELOPMENT STUDIES	November 1, 2006
K SIVASUBRAMANIYAM Vs. MADRAS INSTITUTE OF DEVELOPMENT STUDIES	November 23, 2006
K SOMU Vs. DIRECTOR OF EMPLOYMENT EXCHANGE; ADDITIONAL DIRECTOR OF EMPLOYMENT EXCHANGE, SALEM; ADDITIONAL DIRECTOR OF EMPLOYMENT EXCHANGE, NAMAKKAL; SALEM DISTRICT CENTRAL CO-OPERATIVE BANK	November 27, 2006
K SOUNDARAPANDIAN Vs. STATE OF TAMIL NADU	September 7, 2006
K SP V SHANMUGHAM Vs. ALWARPET BENEFIT FUND LTD	September 1, 2006
K SUBBARAMAIAH Vs. K DHANAKUMAR	July 6, 2006
K SUBRAMANI Vs. STATE OF TAMILNADU	June 14, 2006
K SUBRAMANI Vs. STATE OF TAMIL NADU	October 10, 2006
K SUBRAMANIAM Vs. SUB INSPECTOR OF POLICE	July 6, 2006
K SUBRAMANIAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF TREASURIES AND ACCOUNTS	March 16, 2006
K SUBRAMANIAN Vs. TAMIL NADU TAXATION	October 12, 2006
K SULOCHANA Vs. K G JAYASANKAR	September 19, 2006
K SUMATHY Vs. STATE OF TAMILNADU	September 22, 2006
K Sundaramurthy Vs. Superintendent of Police	January 5, 2006
K SUNDARARAJ Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LTD MADURAI	April 28, 2006
K SWAMINATHAN Vs. GENERAL MANAGER TAMIL NADU GOVERNMENT TRANSPORT	June 22, 2006
K SWAMINATHAN Vs. STATE OF TAMILNADU	February 21, 2006
K THIRUNAVUKKARASU Vs. STATE OF TAMIL NADU	March 7, 2006
K THIYAGARAJAN Vs. THARUMAPURAM ATHEENAM	December 18, 2006
K THULASI Vs. COMMISSIONER OF POLICE	February 14, 2006
K UMADEVI Vs. V MANIKANDAN PROPRIETOR MANISHA TRADERS	February 11, 2006
K V KRISHNAN Vs. B A DAMODARAN	May 23, 2006
K V NAGARAJAN Vs. DEPUTY COMMERCIAL TAX OFFICER KUMBAKONAM	November 1, 2006
K V PUSHPAVALLI Vs. ARULMIGHU THEERTHABALEESWARAR	February 8, 2006
K V RAMACHANDRAN Vs. PRESIDING OFFICER	December 8, 2006
K VALARMATHI Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT COIMBATORE	February 16, 2006
K VARADHARAJAN Vs. M SUBRAMANIAN	February 17, 2006
K VE M GEERA Vs. COMMISSIONER KODAIKANAL MUNICIPALITY	March 15, 2006
K VEERAPANDIYAN Vs. SECRETARY TO GOVERNMENT HIGH WAYS DEPARTMENT	October 30, 2006
K VELAYUDHAM Vs. I ADDITIONAL DISTRICT CUM CHIEF JUDICIAL MAGISTRATE	April 10, 2006
K VELU Vs. STATE OF TAMIL NADU	June 13, 2006
K VELU Vs. STATE	August 25, 2006
K VENKADESAN SECRETARY NL ITI APPRENTICE WELFARE ASSOCIATION Vs. CHAIRMAN-CUM-MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION	December 5, 2006
K VENKATESAN Vs. STATE OF TAMIL NADU	March 31, 2006
K VIJAYAN Vs. K G KUPPUSAMY	July 10, 2006
K VIVEKANANDAN Vs. STATE OF TAMIL NADU	February 24, 2006
K YAMIAH Vs. COMMISSIONER CORPORATION OF CHENNAI	March 31, 2006
K YOGANANDH Vs. GENERAL MANAGER INDIAN OVERSEAS BANK CENTRAL OFFICE	September 13, 2006
K. RAJASEKAR Vs. INDIAN BANK	March 21, 2006
K. VISHNUPRIYA W/O. T R.S. KARTHIKEYAN Vs. STATE REP. BY ITS SECRETARY TO GOVERNMENT, PUBLIC WORK DEPARTMENT,	November 4, 2006
K.P.R. MILL (P) LTD. Vs. XYZ	August 19, 2006
K.R.M. MARINE EXPORTS LTD. Vs. ASSTT. CIT	January 3, 2006
K.S. J. KUMAR Vs. STATE	October 31, 2006
KADHIR ALIAS RAVI Vs. STATE OF TAMIL NADU	September 25, 2006
KADIRAVAN Vs. STATE	March 20, 2006
KADIRVAN Vs. STATE OF TAMIL NADU	March 20, 2006
KADIRVEL Vs. STATE	April 20, 2006
KAJA MOHIDEEN Vs. STATE OF TAMILNADU	April 28, 2006
KALA Vs. S K GANESAN	June 14, 2006
KALA Vs. INSPECTOR OF POLICE	September 29, 2006
KALA Vs. SECRETARY TO THE GOVERNMENT	September 11, 2006
KALACHI ALIAS RAJALAKSHMI Vs. STATE OF MADRAS	March 22, 2006
KALAIMANI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	April 24, 2006
KALAIMANI Vs. ANTHONISAMY	November 29, 2006
KALAIVASAGAM Vs. KAMMAVAR ILAIGNAR SANGAM SIVAKASI	September 4, 2006
KALAIYARASI Vs. STATE OF TAMIL NADU	July 11, 2006
KALAVAI PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT	March 31, 2006
KALEESHWARAN Vs. COMMISSIONER OF POLICE	June 21, 2006
KALEESWARA MILLS LIMITED COIMBATORE Vs. LAKSHMI STEELS	May 23, 2006
KALIAMMAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	February 28, 2006
KALIAMMAL Vs. SUNDHARAMMAL	November 13, 2006
KALIAMMAL Vs. R DHANARAJ	December 12, 2006
KALIAMMAL Vs. POONGAVANAM AMMAL	October 9, 2006
KALIAPERUMAL PADAYACHI Vs. KALIYAPERUMAL PADAYACHI	October 31, 2006
KALIAPPAN N Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT	July 18, 2006
KALIATHAL Vs. MURUGATHAL	November 10, 2006
KALIMUTHU Vs. STATE	July 10, 2006
KALIMUTHU Vs. STATE	December 14, 2006
KALING VANIDHYA Vs. COMMISSIONER OF CUSTOMS	November 7, 2006
KALLAI SAW MILLS, REP BY ITS PROPRIETOR E ANANDAN AND T R SAW MILLS, REP BY ITS PROPRIETOR T RAJAPPAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENTAL AND FOREST DEPARTMENT	October 31, 2006
KALLAKURICHI TALUK RETIRED OFFICIAL ASSOCIATION KALLAKURICHI Vs. GOVERNMENT OF TAMIL NADU	June 28, 2006
KALLAKURUCHI TALUK RETIRED OFFICIAL ASSOCIATION REP BY ITS PREMPLOYEES STATE INSURANCE CORPORATIONDENT, M NARAYANASAMY Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY FINANCE (PENSION) DEPARTMENT	April 20, 2006
KALYANI Vs. V VENKATRAMAN	December 1, 2006
KAMALA Vs. COMMISSIONER OF POLICE	April 24, 2006
KAMALA Vs. STATE	August 31, 2006
KAMALA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	March 6, 2006
KAMALAMMAL Vs. COMMISSIONER OF POLICE	March 7, 2006
KAMALDEEP SYNTHETIC LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD CHENNAI	September 8, 2006
KAMARAJ COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. PRESIDENT K VELLAKULAM PANCHAYAT	April 10, 2006
KAMARAJ R Vs. INDIAN BANK CHENNAI	October 1, 2006
KAMARAJAPURAM LABOUR CONTRACT CO-OPERATIVE SOCIETY LTD Vs. STATE OF TAMIL NADU	November 30, 2006
KAMATCHI Vs. STATE OF TAMILNADU	February 24, 2006
KAMATCHI AMMAL Vs. LAKSHMANAN	July 27, 2006
KAMIREDDI SATTIARAJU Vs. KANDAMURI BOOLAESWARI	December 21, 2006
KAMU ALIAS KAMARAJ Vs. STATE	April 4, 2006
KANAGAMMA Vs. REVATHI	March 9, 2006
KANAGARAJ Vs. STATE OF TAMIL NADU	November 8, 2006
KANCHI KAMAKOTI PEETAM CHARITABLE TRUST Vs. STATE OF TAMIL NADU	January 31, 2006
KANDASAMI GOUNDER Vs. CHETIYANNAN ALIAS CHETTIYA GOUNDER	October 10, 2006
KANDASAMY Vs. SELVAMBAL	April 25, 2006
KANDEEBAN Vs. STATE OF TAMIL NADU	March 20, 2006
KANGAYAM TALUK VELLAKOVIL VILLAGE UPPUPALAYAM PUBLIC Vs. KANGAYAM TALUK VELLAKOVIL VILLAGE UPPUPALAYAM MUDALIAR COMMUNITY WEAVERS	October 27, 2006
KANNADASAN Vs. STATE OF TAMILNADU	July 6, 2006
KANNAMMAL Vs. STATE	March 21, 2006
KANNAMMAL Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 10, 2006
KANNAN Vs. STATE	November 13, 2006
KANNAN ALIAS MAYAKANNAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	June 20, 2006
KANNIAMMAL Vs. RANIAMMAL	November 13, 2006
KANNIAPPA POWERLOOM FACTORY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	October 27, 2006
KANNIGA Vs. STATE	March 22, 2006
KANTHA Vs. GOVT OF TAMILNADU	February 11, 2006
KANTHAMMAL Vs. COMMISSIONER, CORPORATION OF CHENNAI AND THE ASSISTANT COMMISSIONER, REVENUE ZONE-5, CORPORATION OF CHENNAI	November 8, 2006
KANYAKUMARI DISTRICT PETROLEUM DEALERS ASSOCIATION Vs. DISTRICT REVENUE OFFICER AND ADDITIONAL DISTRICT MAGISTRATE NAGERCOIL	April 19, 2006
KAP (INDIA) CONSTRUCTION Vs. WATERBASE LTD	December 13, 2006
KARNATAKA BANK LIMITED Vs. ABDUL HUSSAIN	April 18, 2006
Karnataka Commercial AND Industrial Corporation Private Limited Vs. Airport Authority of India	January 24, 2006
Karpagam Vs. Secretary to Government Prohibition and Excise Department	January 24, 2006
KARTHIGA Vs. TAMIL NADU PRIVATE MEDICAL COLLEGES ASSOCIATION	September 11, 2006
KARTHIKEYA VANABOJANAM AND DESIKAR TRUST Vs. COMMISSIONER HR AND CE ADMN DEPARTMENT	May 23, 2006
KARTHIKEYAN B E Vs. STATE OF MADRAS	March 27, 2006
KARUMPANDI Vs. STATE OF TAMIL NADU	October 10, 2006
KARUNA Vs. STATE OF TAMILNADU	February 13, 2006
KARUNA ELASTICS Vs. COMMERCIAL TAX OFFICER TIRUPUR	January 21, 2006
KARUNAIAMMAL Vs. STATE OF TAMIL NADU	September 25, 2006
KARUNANIDHI Vs. GOVERNMENT OF TAMIL NADU	April 12, 2006
KARUPPAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE TIRUCHIRAPPALLI DISTRICT	February 13, 2006
KARUPPANNA GOUNDER Vs. RASAMMAL	November 22, 2006
KARUPPANNAN Vs. STATE OF TAMIL NADU	November 8, 2006
KARUPPANNAN Vs. THAVASIAPPAN	August 2, 2006
KARUPPANNAN AMBALAM Vs. TAHSILDAR	June 22, 2006
Karuppayee Vs. Commissioner of Police	January 24, 2006
KARUR DISTRICT CO OPERATIVE SPINNING MILLS LTD Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	July 6, 2006
KARUTHAPANDI Vs. R SIVAKUMAR	October 26, 2006
Kasambu Vs. State	January 23, 2006
KASAN Vs. INSPECTOR OF POLICE	November 16, 2006
KASIAMMAL Vs. STATE OF TAMIL NADU	March 1, 2006
KASTHURI Vs. STATE OF TAMIL NADU	February 13, 2006
Kasthuri Vs. Arulmighu Uthookattu Amman Koil	January 30, 2006
KASTHURI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	July 4, 2006
KASTHURI MILLS P LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER COIMBATORE	October 19, 2006
KASTURI Vs. STATE	February 20, 2006
KATHIRAVAN PIPES PVT LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	October 27, 2006
KATHIRVEL Vs. STATE THROUGH INSPECTOR OF POLICE ARUPPUKOTTAI	January 5, 2006
KAVERI SILKS AND JUTE PVT LTD Vs. COMMISSIONER OF CUSTOMS	March 29, 2006
KAVITHA DYEINGS Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	June 27, 2006
KAVIYARASU ALIAS KAVI Vs. STATE OF TAMIL NADU	March 1, 2006
KAYALVIZHI Vs. STATE OF TAMIL NADU	June 13, 2006
KENNATH J ARUL Vs. STATE OF TAMIL NADU	August 10, 2006
KERALA TRANSPORT CO FLEET OWNERS AND CARGO MOVERS Vs. UNIVERSAL RADIATORS LTD	September 6, 2006
KERALA TRANSPORT COMPANY Vs. NATIONAL INSURANCE CO LIMITED	January 4, 2006
KHAJA MOIDEEN Vs. INSPECTOR OF POLICE; DEPUTY COMMISSIONER AND THYAGARAJAN	July 12, 2006
KHATHIJA BEEVI Vs. STATE OF TAMILNADU	July 5, 2006
KIRAN MACHINES Vs. INCOME TAX OFFICER WARD	March 8, 2006
KIRIT KUMAR PATHAK Vs. STATE	September 11, 2006
KIRLOSKAR BROTHERS LIMITED REPRESENTED BY ITS DY GEN MANAGER (LEGAL) AND DY SECRETARY, G G PALEKAR Vs. CHAMP INFRASTRUCTURE PRIVATE LIMITED REPRESENTED BY ITS MANAGING DIRECTOR, MR M S BALASUBRAMANIAN AND JUSTICE MR S JAGADEESAN, ARBITRATOR RETIRED HIGH COURT JUDGE	June 20, 2006
KIRLOSKAR COMPUTER SERVICE LTD Vs. LAKSHMI GENERAL FINANCE LTD	June 17, 2006
KISTAMMAL Vs. C KRISHNAN	September 6, 2006
KITTU @ CHINNAKULANDHAI AND ANOTHER .. Vs. THE INSPECTOR OF POLICE W-1 ALL WOMEN POLICE STATION, THOUSAND LIGHTS POLICE STATION. CHENNAI	June 17, 2006
KNANDAGOPAL CHETTY Vs. J RARTS	February 21, 2006
KODIAMMAL Vs. SARANGAPANI	July 28, 2006
KOLANDASAMY GOUNDER Vs. THIRUMALAI GOUNDER	February 8, 2006
KONGU MANAMAHIL SANGAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE	November 21, 2006
KOPPADI CHINA ANANDAN CHINNA ASIRVADAM Vs. STATE	July 7, 2006
KORA NAGARAJ Vs. STATE	October 26, 2006
KOTHANRAMAPPA Vs. THIMMAIAH	April 4, 2006
KOTHARI VEGETABLE PRODUCTS LTD Vs. STATE OF TAMILNADU	August 30, 2006
KOUSALYA Vs. STATE OF TAMIL NADU	November 24, 2006
KRISHAN ALIAS KRISHNAKUMAR Vs. STATE OF TAMIL NADU	June 30, 2006
KRISHNA Vs. DEPUTY COMMERCIAL TAX OFFICER	September 20, 2006
KRISHNA GINNING FACTORY Vs. ANDHRA BANK	January 27, 2006
KRISHNA REDDY Vs. STATE OF TAMIL NADU	August 23, 2006
KRISHNA TILES AND POTTERIES PVT LTD Vs. INSPECTOR OF POLICE	February 24, 2006
KRISHNAKANTHAN Vs. ESAKKI AMMAL	April 12, 2006
KRISHNAMMAL Vs. BALAKRISHNAN	March 22, 2006
KRISHNAMOORTHY PADAYACHI DIED Vs. VADIVEL CHETTIAR DIED	January 6, 2006
KRISHNAMURTHY Vs. G RAJI	September 4, 2006
KRISHNAN Vs. STATE OF TAMIL NADU	July 3, 2006
KRISHNAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 10, 2006
KRISHNAN N LALWANI Vs. INDIA HOUSEBY ITS PARTNER C S JAFAR ALI	February 11, 2006
KRISHNASAMY Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPT	March 7, 2006
KRISHNASAMY PILLAI Vs. ARULMIGU ADHI SAKTHEESWARASAMY DEVASTHANAM	March 31, 2006
KRISHNASWAMI GOUNDER Vs. VALLIATHAL	December 4, 2006
KRISHNAVENI Vs. GOPAL PANDITHAR	November 10, 2006
KUDANKULAM NUCLEAR POWER EMPLOYEES UNION Vs. GOVERNMENT OF INDIA AND ORS.	September 29, 2006
KULANDAIVEL Vs. COLLECTOR CUDDALORE DISTRICT	August 4, 2006
KUMAR Vs. STATE	January 4, 2006
KUMAR ALIAS KRISHNA KUMAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	July 4, 2006
KUMAR ALIAS KULLAN Vs. COMMISSIONER OF POLICE	August 29, 2006
KUMAR ALIAS LIC KUMAR ALIAS RAVIKUMAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	July 11, 2006
KUMAR ALIAS SAMPATHKUMAR Vs. STATE	December 11, 2006
KUMARAN CHEMICALS Vs. EXECUTIVE ENGINEER V ELECTRICITY DEPARTMENT KARAIKAL	August 25, 2006
KUMARAN SILKS TRADE LTD Vs. DEVENDRA	September 11, 2006
KUMARI Vs. KOLANCHI	August 30, 2006
KUNCHITHAPATHAM Vs. DHANAPLAN	September 26, 2006
KUPPANNA PANNADI Vs. RAJAMMAL	September 12, 2006
KUPPANNA PANNADI Vs. RAJAMMAL	September 1, 2006
KUPPURAMA MUDALIAR Vs. KAILASAM	June 17, 2006
KUPPUSAMY Vs. INSPECTOR OF POLICE	September 18, 2006
KURRAN @ RAJAMANI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	June 19, 2006
KURRAN ALIAS RAJAMANI Vs. STATE OF TAMIL NADU	June 19, 2006
KURUNKULAM ARIGNAR ANNA SARKARAI ALAI THINAKKAOOLY THOZHILALAR SANGAM Vs. CHAIRMAN TAMILNADU SUGAR CORPORATION	November 7, 2006
KUTTARI ALIAS MUTHAYAN Vs. STATE OF TAMIL NADU	November 6, 2006
KUTTI ALIAS PARASURAMAN Vs. STATE OF TAMIL NADU	June 27, 2006
KUTTIAPPA GOUNDER Vs. STATE	April 5, 2006
KUTTY Vs. STATE OF TAMIL NADU	September 1, 2006
KUTTY ALIAS SIVA VINAYAGAM Vs. STATE OF TAMIL NADU	April 18, 2006
L CLEMENT BHASKAR Vs. DIRECTOR OF COLLEGIATE EDUCATION	March 23, 2006
L GEORGE Vs. STATE	April 26, 2006
L JAGANATH Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT PUBLIFE INSURANCE CORPORATION WORKS (IRRIGATION) DEPARTMENT	September 6, 2006
L JEGANNATH Vs. LAND ACQUISITION OFFICER	April 3, 2006
L N KRISHNAN Vs. SECRETARY TO THE GOVERNMENT FOOD CO-OPERATION AND CONSUMER PROTECTION DEPARTMENT	November 24, 2006
L PRAKASH, M SARAVANAN, VIJAYAN @ VIJAYAKUMAR AND ASIR @ ASIR GUNASINGH Vs. STATE REPRESENTED BY V RAJENDRAN, ASSISTANT COMMISSIONER OF POLICE AND STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HOME AFFAIRS	April 13, 2006
L RAMA SUBBU Vs. MADURA COLLEGE BOARD	May 31, 2006
L RANGANATHAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	September 5, 2006
L RAVINDRAN Vs. P SUNDARI	June 23, 2006
L SIVASAMY Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT	August 19, 2006
LACHHAMAN P UDHANI Vs. REDINGTON INDIA LTD	September 14, 2006
LACHHMAN P UDHANI Vs. REDDINGTON INDIA LTD	September 14, 2006
LACHHMAN P UDHANI Vs. REDINGTON INDIA LTD	April 25, 2006
LAKSHANA COTTON SPINNING MILLS LTD Vs. TAHSILDAR	November 22, 2006
LAKSHMANA NAIDU Vs. ANGAMMAL	April 28, 2006
LAKSHMANA NARAYANA REDDIAR Vs. RADHAKRISHNAN	August 29, 2006
LAKSHMANA PILLAI Vs. DISTRICT COLLECTOR SALEM	July 7, 2006
LAKSHMANAN Vs. STATE OF TAMIL NADU	August 29, 2006
LAKSHMANAN CHETTIAR M Vs. P ETHIRAJAN	April 21, 2006
LAKSHMI Vs. DISTRICT COLLECTOR SALEM	April 6, 2006
Lakshmi Vs. State of Tamilnadu	January 23, 2006
LAKSHMI Vs. SENNEERKUPPAM PANCHAYAT	February 1, 2006
LAKSHMI Vs. SUSILA	November 8, 2006
LAKSHMI Vs. E DAVAMANI	December 22, 2006
LAKSHMI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	September 12, 2006
LAKSHMI Vs. M V BALAMURALI	October 17, 2006
LAKSHMI ALIAS PERIAKKA Vs. STATE OF TAMILA NADU	August 23, 2006
LAKSHMI MILLS COMPANY LTD Vs. DY CHIEF INSPECTOR OF FACTORIES	June 30, 2006
LAKSHMI NATARAJAN Vs. BHARATAN PUBLICATIONS LIMITED	November 3, 2006
LAKSHMI PRIYA Vs. K V KRISHNAMURTHY	December 14, 2006
LAKSHMI PRIYA Vs. B RABU MANOHAR	March 9, 2006
LAKSHMI SIVAJOTHI Vs. SUPERINTENDENT OF POLICE	June 16, 2006
LAKSHMI SRINIVASA SAVINGS AND CHIT FUNDS SYNDICATE PVT LTD Vs. S BHOJARAJAN	September 2, 2006
LAKSHMI STEEL RE-ROLLING MILLS Vs. CENTRAL EXCISE, SERVICE TAX APPELLATE TRIBUNAL AND COMMISSIONER OF CENTRAL EXCISE	October 16, 2006
LAKSHMI VILAS BANK LIMITED Vs. COMMISSIONER OF CUSTOMS	November 6, 2006
LAKSHMI VILAS BANK LTD Vs. COMMISSIONER OF INCOME TAX	February 7, 2006
LALITHA Vs. SELVARAJ	January 10, 2006
LALITHA WINES Vs. PREMIER ENTERPRISES	February 7, 2006
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR Vs. S JAYAKUMAR	June 16, 2006
LAND ACQUISITION OFFICER SUB COLLECTOR COONOOR Vs. PAPPAMMAL	August 11, 2006
LARSEN AND TOUBRO LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	October 17, 2006
LASER SPECTRA TECHNOLOGY PVT LTD Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	November 1, 2006
LATE M S MOHAMMED MARZOOK Vs. INCOME TAX OFFICER	February 21, 2006
LATHA Vs. STATE	March 9, 2006
LATHA R Vs. PUNJAB NATIONAL BANK NEW DELHI	September 21, 2006
LAVANYA ASSOCIATES Vs. MMTC LIMITED AND MR JUSTICE M ABDUL HADI (RETIRED JUDGE, MADRAS HIGH COURT) SOLE ARBITRATOR	June 17, 2006
LAXSMAN SINGH Vs. STATE OF TAMILNADU	February 22, 2006
LEKHRAJ Vs. STATE OF TAMIL NADU	September 1, 2006
LENIN KUMAR AND ANOTHER . Vs. STATE	March 23, 2006
LINGA GOUNDER Vs. GNANAMBAL	October 25, 2006
Lingappa Gounder Vs. Palanisamy Gounder	January 27, 2006
LOGANATHAN Vs. STATE	June 15, 2006
LOGANATHAN Vs. STATE	September 26, 2006
LOGANATHAN Vs. STATE OF TAMIL NADU	November 30, 2006
LOGU ALIAS LOGANATHAN Vs. STATE OF TAMILNADU	March 9, 2006
LOORDHU MARY Vs. BISHOP OF TANJORE AND THE PRESIDENT THE DIOCESE OF TANJORE SOCIETY	December 7, 2006
LOORTHUSAMY @ KUTTI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	April 26, 2006
LT COL JOSEPH GEORGE RETD Vs. TRILBY ST CLAIRE SUARES	November 30, 2006
LUNES PUBLISHERS (P) LTD Vs. GENERAL MANAGER MADURAI TELECOM DISTRICT BHARAT SANCHAR NIGAM LTD ,; THIRU K V BALASUBRAMANIAN ARBITRATOR AND DY GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD AND THE MANAGER STATE BANK OF TRAVANCORE, MULLASSERY BRANCH	November 7, 2006
LUX HOSIERY INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER	June 15, 2006
M ADAIKKAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES	April 6, 2006
M AJMAL KHAN Vs. ELECTION COMMISSION OF INDIA	September 7, 2006
M AMARNATH PAI Vs. PREMIER SERVICE STATION	July 31, 2006
M ANBU Vs. RESERVE BANK OF INDIA	March 2, 2006
M ANDIAPPAN Vs. STATE OF TAMIL NADU	September 1, 2006
M ANDY Vs. STATE OF TAMIL NADU THROUGH ITS SECRETARY PUBLIC WORKS DEPARTMENT CHENNAI	June 22, 2006
M ASIAL BEEVI Vs. STATE OF TAMIL NADU	April 6, 2006
M AYYAVU Vs. INSPECTOR GENERAL/SWS	December 5, 2006
M BABU SRIDHARAN Vs. DIRECTOR DIRECTORATE OF STATIONARY AND PRINTING	March 1, 2006
M Bagyalakshmi Vs. State of Tamil Nadu	February 1, 2006
M BALAJI Vs. STATE	February 27, 2006
M BANU AND ASHRAFF NISHA Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PUBLIFE INSURANCE CORPORATION (SC) DEPARTMENT AND UNION OF INDIA, REP BY SECRETARY TO GOVERNEMNT, MINISTRY OF FINANCE, DEPT OF REVENUE, COFEPOSA UNIT, CENTRAL ECONOMIC INTELLIGENCE BUREAU	July 12, 2006
M BASKARAN GUDIYATHAM Vs. M SABATHY VELLORE	November 2, 2006
M BHASKARAN Vs. STATE OF TAMIL NADU	August 19, 2006
M BHAWANLAL Vs. STATE OF TAMILNADU	April 18, 2006
M BHAWANLAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, HOME DEPARTMENT; COMMISSIONER OF POLICE AND SUB-INSPECTOR OF POLICE	April 18, 2006
M BHUVANESH Vs. GOVERNMENT OF TAMIL NADU	July 7, 2006
M BHUVANESWARI Vs. STATE OF TAMIL NADU	April 27, 2006
M C CHARLEE Vs. STATE	November 9, 2006
M CHANDRU Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	December 20, 2006
M CHETTIANNAN Vs. ADDITIONAL DISTRICT MAGISTRATE	September 22, 2006
M CHINNAPONNU Vs. COMMISSIONER OF POLICE	March 1, 2006
M CHINNASWAMY Vs. STATE OF TAMILNADU	December 13, 2006
M D HINDU COLLEGE TIRUNELVELI Vs. REVENUE DIVISIONAL	April 24, 2006
M DEVENDRAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE	February 13, 2006
M DHANASEKARAN Vs. PARK TOWN BENEFIT FUND LTD	September 14, 2006
M DHANDAPANI Vs. DEPUTY INSPECTOR GENERAL OF POLICE	July 18, 2006
M DHARMALINGAM Vs. STATE	February 24, 2006
M DINESH KUMAR Vs. TAMIL NADU DR AMBEDKAR GOVERNMENT	November 9, 2006
M DURAISAMY Vs. STATE OF TAMILNADU	August 11, 2006
M E RAJARAM Vs. UNION OF INDIA	February 15, 2006
M EASWARI Vs. STATE OF TAMIL NADU	March 28, 2006
M ELANGOVAN Vs. TRICHY DISTRICT CENTRAL CO-OPERATIVE BANK	March 10, 2006
M ELUMALAI Vs. STATE OF TAMIL NADU	July 6, 2006
M ELUMALAI Vs. STATE OF TAMIL NADU, REP BY SECRETARY, PROHIBITION AND EXCISE DEPT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 18, 2006
M G R TRANSPORT CORPORATION LTD Vs. K SENTHAMIZH SELVI	June 21, 2006
M GANESAN Vs. CHIEF ADMINISTER OF MUNICIPALITY OFFICE OF THE ADMINISTRATOR OF MUNICIPALITY	November 7, 2006
M GANESAN Vs. G AMIRTHA ALIAS PORKKODI	June 28, 2006
M GANGABAI AMMAL Vs. M SARASWATHAMMA	April 20, 2006
M GEETHA Vs. STATE OF TAMIL NADU, REP BY SECRETARY, PROHIBITION AND EXCISE DEPT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 18, 2006
M GEORGE RAVI SHEKERAN Vs. OIL AND NATURAL GAS CORPORATION LIMITED	August 2, 2006
M GOMATHI Vs. STATE OF TAMIL NADU	February 28, 2006
M GOPAL Vs. GOVERNMENT OF TAMIL NADU	April 27, 2006
M GOVINDARAJ Vs. GOVERNMENT OF TAMIL NADU	February 24, 2006
M GOVINDARAJ Vs. INSPECTOR OF POLICE ECONOMIC OFFENCES WING II COIMBATORE	September 7, 2006
M GUNASEKARAN Vs. DIRECTOR GENERAL OF POLICE	March 8, 2006
M H DAMODARAN Vs. SPECIAL OFFICER, MADURAI SOURASHTRA CO-OPERATIVE BANK LIMITED	September 26, 2006
M HARIKRISHNAN Vs. STATE OF TAMIL NADU	December 1, 2006
M JAMALUTHEEN Vs. DIRECTOR OF SCHOOL EDUCATION	June 26, 2006
M JOSEPH Vs. GOVERNMENT OF TAMILNADU	November 17, 2006
M JOSEPH FERNANDEZ SON Vs. CEGAT, CHENNAI	June 29, 2006
M JOTHI Vs. DIRECTOR OF SCHOOL EDUCATION	June 15, 2006
M K BAJORIA DIRECTOR M/S MARSHALL SONS AND CO Vs. LALITH STEEL SUPPLIERS	January 25, 2006
M K DANGE Vs. CHAIRMAN CUM MANAGING DIRECTOR OIL AND NATURAL GAS CORPORATION	March 14, 2006
M K DEIVASIGAMANI Vs. TAMIL NADU GOVERNMENT	July 18, 2006
M K RAMESH Vs. SECRETARY TO GOVERNMENT	October 10, 2006
M K SHANMUGHASUNDARAM Vs. INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION SALEM	August 10, 2006
M K VELAYUDHAM Vs. MAY LAMBERT	April 27, 2006
M KALANDAR MARAKKAYAR Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	April 10, 2006
M KALIAPERUMAL Vs. DISTRICT COLLECTOR	May 1, 2006
M KALLU Vs. LAND ACQUISITION OFFICER	September 13, 2006
M KANAGARAJ Vs. JEEVA	July 24, 2006
M KANDASAMY Vs. R THANGAVELU	November 17, 2006
M KOLANDAISAMY Vs. STATE OF TAMIL NADU	March 29, 2006
M KOLLAPPAN Vs. STATE OF TAMIL NADU	March 21, 2006
M KRISHNAPPA Vs. SUB COLLECTOR	June 21, 2006
M KRISHNASWAMY [DECEASED] Vs. K ARUMUGHAM	December 13, 2006
M KULAM MOHAMED Vs. GENERAL MANAGER SOUTHERN RAILWAY UNION OF	January 6, 2006
M LAKSHMI Vs. COMMISSIONER OF POLICE	March 6, 2006
M LAKSHMI Vs. D CHANDRAN	September 4, 2006
M LALITHA Vs. DISTRICT SUPERINTENDENT OF POLICE	November 28, 2006
M M DINESH Vs. UNION TERRITORY OF PONDICHERRY	February 11, 2006
M M ENTERPRISES Vs. COMMERCIAL TAX OFFICER	March 9, 2006
M M GUPTA Vs. MAARS SOFTWARE INTERNATIONAL LTD	September 18, 2006
M M SABHARWAL Vs. MAHALAKSHMI REAL ESTATES AND INVESTMENTS P LTD	December 20, 2006
M M T C LIMITED Vs. LALITHA LAKSHMINARASIMHAN PROPRIETRIX LAVANYA ASSOCIATES	August 30, 2006
M Mahadevan Vs. State	January 3, 2006
M MAHINDRAN Vs. DIRECTOR ELEMENTARY SCHOOL EDUCATION	October 17, 2006
M MALINI Vs. CORPORATION OF CHENNAI	March 9, 2006
M MANICKAM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	March 29, 2006
M MATHEW PHILIPS Vs. S RM S NARAYANA CHETTIAR	April 27, 2006
M MAYANDI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES TIRUNELVELI	November 16, 2006
M Meenakshisundaram Vs. Registrar Tamil Nadu Administrative Tribunal	January 18, 2006
M MEENAKSHISUNDARAM Vs. REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL; DISTRICT REVENUE OFFICER; REVENUE DIVISIONAL OFFICER, RAMANATHAPURAM REVENUE DIVISION; TAHSILDAR, THIRUVADANAI TALUK RAMANATHAPURAM REVENUE DIVISION	January 18, 2006
M MOHAMMED MOHIDEEN Vs. STATE OF TAMIL NADU	November 10, 2006
M MUNIARAJ Vs. STATE EXPRESS TRANSPORT CORPORATION	September 20, 2006
M MURUGESAN Vs. DIRECTOR GENERAL OF POLICE	May 17, 2006
M N ABDUL WAHAB Vs. SALEM CITY MUNICIPALITY CORPORATION	September 6, 2006
M N RAMUNNI Vs. DISTRICT REGISTRAR CENTRAL MADRAS 72/100 CHEMIARS ROAD TEYNAMPET - 18	December 1, 2006
M NAGIP Vs. K MANIMEGALAI	October 31, 2006
M NARAYANASWAMY Vs. M BAKTHAVATSALAM	September 5, 2006
M P P NATARAJA NADAR Vs. CONTROLLER OF EXCISE DUTY	March 21, 2006
M PALANI Vs. K JAISHANKAR	November 28, 2006
M PALANI Vs. DIRECTOR ADI DRAVIDAR WELFARE DEPARTMENT CHENNAI	September 15, 2006
M PALANIADRAN Vs. G RAVICHANDRAN	September 1, 2006
M PANAIYADIAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	August 29, 2006
M PANCHALAI Vs. STATE	March 3, 2006
M PARANTHAMAN Vs. UNION OF INDIA	February 15, 2006
M POONGUZHALI Vs. DIRECTOR OF SCHOOL EDUCATION	April 26, 2006
M R F UNITED WORKERS UNION, REP BY PREMPLOYEES STATE INSURANCE CORPORATIONDENT THIRU V PARAMASIVAM AND M R F UNITED WORKERS UNION, REP BY ITS GENERAL SECRETARY THIRU G SANKAR Vs. M R F LIMITED, REP BY ITS GENERAL MANAGER	March 13, 2006
M R K PANEERSELVAM Vs. DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION CUDDALORE	June 6, 2006
M RADHAKRISHNAN Vs. SECRETARY THE BAR COUNCIL OF INDIA	November 16, 2006
M RAJA Vs. MANAKCHAND JAMATH	March 22, 2006
M RAJASEKARAN Vs. DIVISIONAL RAILWAY MANAGER PALGHAT DIVISION SOUTHERN RAILWAY PALGHAT	June 30, 2006
M RAJENDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	September 28, 2006
M RAMAKRISHNAN Vs. VINOD KUMAR GOYAL	July 10, 2006
M RAMASAMY Vs. COMMISSIONER OF POLICE SALEM CITY	February 8, 2006
M RAMASAMY Vs. STATE REP	February 11, 2006
M RAMESH Vs. STATE	August 29, 2006
M RAMKUMAR Vs. DEPUTY INSPECTOR GENERAL	September 28, 2006
M RANGANATHAN Vs. SECRETARY TO GOVERNMENT FINANCE LOCAL FUND DEPARTMENT	February 23, 2006
M RANGASAMY Vs. STATE OF TAMILNADU	March 3, 2006
M RANGASAMY Vs. R C RAMASAMY	March 9, 2006
M Rani Vs. Secretary to Government	January 23, 2006
M RATHINAM Vs. A RAMALINGAM	June 14, 2006
M RAVI Vs. STATE OF TAMIL NADU	March 21, 2006
M RAVINDRAN Vs. SECRETARY TO GOVERNMENT	August 9, 2006
M RAYMOND SINGH Vs. CHAIRMAN	August 30, 2006
M REETA Vs. STATE OF TAMIL NADU	July 3, 2006
M S GAYATHRI Vs. DR S NATARAJAN	August 31, 2006
M S M UWIZE Vs. STATE	May 16, 2006
M S MANI Vs. K SHYAMALA	November 4, 2006
M S UNITED INDIA INSURANCE COMPANY LIMITED Vs. TMT MALAR alias	December 22, 2006
M SAJJANRAJ NAHAR Vs. COMMISSIONER OF INCOME TAX COIMBATORE	February 1, 2006
M SAKTHIVEERAMANI Vs. DEPUTY DIRECTOR GENERAL OF PRISONS	November 7, 2006
M SAKTHIVELU Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	February 27, 2006
M SAMPATH Vs. SECRETARY TO GOVERNMENT COMMISSIONER LABOUR AND EMPLOYMENT DEPARTMENT	November 23, 2006
M SANKAR S O A MENON Vs. BHARAT HEAVY	October 27, 2006
M SANTHI Vs. P R MANOHARAN	November 15, 2006
M SARAVANAN Vs. PALLAVAN TRANSPORT CORPORATION	November 20, 2006
M SARAVANAN Vs. PALLAVAN TRANSPORT CORPORATION	November 1, 2006
M SARAVANAN Vs. PALLAVAN TRANSPORT CORPORATION	October 31, 2006
M SARAVANAN Vs. DISTRICT PROHIBITION OFFICER CUM ADDITIONAL SUPERINTENDENT OF POLICE	October 27, 2006
M SARAVANAN; ASIR @ ASIR GUNASINGH; VIJAYAN @ VIJAYAKUMAR AND DR L PRAKASH Vs. STATE REPRESENTED BY V RAJENDRAN, ASSISTANT COMMISSIONER OF POLICE AND STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HOME AFFAIRS	March 16, 2006
M SEETHALAKSHMI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR PERAMBALUR DISTRICT PERAMBALUR	January 23, 2006
M SEKAR Vs. STATE OF MADRAS	February 24, 2006
M SELLAPPAN Vs. ATHIAPPAN	March 3, 2006
M SELVI Vs. STATE OF TAMIL NADU	March 20, 2006
M SENNIAPPAN Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING CHENNAI	March 31, 2006
M SHAHUL HAMEED BATCHA Vs. INCOME-TAX OFFICER WARD II 1	October 27, 2006
M SHAKTHIVEL Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE	September 28, 2006
M SHANMUGAM Vs. K PADMA	December 19, 2006
M SIVA RAJ Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT FORMERLY SOUTH ARCOT DISTRICT VILLUPURAM	December 7, 2006
M SIVAKUMAR Vs. SPECIAL COMMISSIONER CUM DIRECTOR	August 10, 2006
M SIVALINGAM Vs. STATE OF TAMIL NADU	June 26, 2006
M Subba Reddy Vs. Commissioner of Police	January 31, 2006
M SUBBALAKSHMI Vs. PRESIDING OFFICER	August 11, 2006
M SUBRAMANIAN Vs. RAMASWAMY	November 22, 2006
M SUDALAI ANDI Vs. GOVERNMENT OF INDIA	July 20, 2006
M SUNDARAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 11, 2006
M SUNDERSINGH Vs. GOVERNMENT OF TAMIL NADU	April 13, 2006
M THANGAVELU Vs. PERUMAYEE	October 30, 2006
M THANIKACHALAM Vs. STATE REGISTRAR OF COOPERATIVE SOCIETIES	August 9, 2006
M THIRUNAVUKKARASU Vs. STATE OF TAMILNADU	March 23, 2006
M UBAIDUR REHMAN Vs. CHIEF EDUCATIONAL OFFICER VELLORE	February 1, 2006
M UDHAYABANU Vs. K S RAJA	December 14, 2006
M VAIRAVAN Vs. R V PERIANNAN CHETTIAR	April 13, 2006
M VELAYUTHAM Vs. STATE OF TAMIL NADU	November 3, 2006
M VELU Vs. V R RATHINAM	September 29, 2006
M VENKATA RAMAN Vs. STATE OF TAMILNADU	February 28, 2006
M VENNILA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	June 12, 2006
M VIJAYAN Vs. G VIJAYAKUMAR	June 14, 2006
M VIJAYARAGHAVAN INSPECTOR OF POLICE Vs. COMMISSIONER OF POLICE	September 12, 2006
M. ANDIAPPAN Vs. STATE OF TAMIL NADU	September 8, 2006
M. GUNASEELAN Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, CHENNAI & ANR.	January 6, 2006
M. KULAM MOHAMED Vs. THE GENERAL MANAGER SOUTHERN RAILWAY, CHENNAI & ORS.	January 6, 2006
M.K. BAJORIA Vs. LALITH STEEL SUPPLIERS	January 25, 2006
M.S.D.C. RADHARAMANAN Vs. M.S.D. CHANDRASEKARA RAJA	October 11, 2006
M/S. PRIYA PLAST AND ANOTHER Vs. SOUNDARAPANDIAN	December 8, 2006
M/S. UNITED INDIA INSURANCE COMPANY LTD Vs. RAMACHANDARAN AND ORS.	March 23, 2006
MACHINE TOOLS AND ACCESSORIES P LTD Vs. RECOVERY OFFICER THE DEBTS RECOVERY TRIBUNAL-I	December 20, 2006
MADHA ENGINEERING COLLEGE Vs. STATE OF TAMIL NADU	July 12, 2006
MADHAN ALIAS MADHANAGOPAL Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU PROHIBITION AND EXCISE DEPARTMENT	February 14, 2006
MADHAPPAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE	December 19, 2006
Madhu Vs. Secretary to Government Prohibition and Excise Dept	January 24, 2006
MADRAS FERTILISERS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX	July 11, 2006
MADRAS FERTILIZERS LIMITED REP BY R R PANDALAI, EXECUTIVE DIRECTOR (PERSONNEL AND ADMINISTRATION) Vs. SHRIRAM ENGINEERING CONSTRUCTION COMPANY LIMITED REP BY SANTHOSH KAMAT CHIEF EXECUTIVE OFFICER AND K RAJAGOPALAN RAJ ASSOCIATES	July 26, 2006
MADRAS FERTILLIZERS LTD Vs. PRESIDING OFFICER I ADITIONAL LABOUR COURT CHENNAI	February 10, 2006
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF TAMIL NADU	October 9, 2006
MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. BALARAMAN	September 1, 2006
MADRAS RACE CLUB Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	July 25, 2006
MADURA CEMENT PVT LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	August 1, 2006
MADURAI KAMARAJ UNIVERSITY REP. BY ITS VICE-CHANCELLOR, Vs. A. SUNDARA MAHALINGAM	November 4, 2006
MADURAI SARKARAI ALAI KARUMBU URPATHIYALARGAL SANGAM Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT	November 29, 2006
MADURANTAKAM CO OPERATIVE SUGAR MILLS Vs. SRI HARI TRADERS	February 8, 2006
MAGAM INC Vs. COMMISSIONER OF INCOME TAX TAMIL NADU	July 17, 2006
MAHAESWARAN Vs. MARIAMMAL	September 26, 2006
MAHALINGAM Vs. STATE	April 28, 2006
MAHARANI AVENUE KUDIYIRUPPOR NALA SANGAM Vs. COMMISSIONER TOWN AND COUNTRY PLANNING	June 14, 2006
MAHARUNISSA Vs. STATE OF TAMILNADU	July 5, 2006
MAHATHMA GANDHI WOMEN SELF HELP GROUP Vs. DISTRICT COLLECTOR COIMBATORE	April 6, 2006
MAHAVEER TRANSPORT PROP V C MALLINATHAN Vs. FERMIER ESTATES	January 5, 2006
MAHENDRAN Vs. STATE OF TAMIL NADU	April 18, 2006
MAHESH & OTHERS .. Vs. STATE	October 26, 2006
MAHESH ALIAS MAHENDRAN Vs. COMMISSIONER OF POLICE, SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	July 4, 2006
MAHESWARAN Vs. STATE OF TAMIL NADU	March 21, 2006
MAHESWARI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE CHENNAI	June 12, 2006
MAHESWARI Vs. RAMANATHAN	September 1, 2006
MAJOR UDAY NANGIA OFFICER S MESSOFFICERS TRAINING ACADEMY Vs. LIEUTENANT GENERAL GENERAL OFFICER COMMANDING-IN-CHIEF	March 27, 2006
MALAR Vs. STATE OF TAMIL NADU	June 26, 2006
MALAR Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT	April 3, 2006
MALAR HOSPITALS LIMITED Vs. DIRECTORATE GENERAL OF HEALTH SERVICES	November 6, 2006
MALARKODI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE	August 22, 2006
MALAYANKULAM PANCHAYAT Vs. T VIVEKANANDAN	August 21, 2006
MALINI PARTHASARATHY Vs. HINDUSTAN PETROLEUM CORPORATION LTD	December 4, 2006
MALLAPPA ALIAS MALLESAN Vs. STATE OF TAMIL NADU	June 23, 2006
MALLICKA Vs. STATE OF TAMIL NADU	August 22, 2006
MALLIGA Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	June 30, 2006
MALLIKA Vs. DISTRICT MAGISTRATE AND DIUSTRICT COLLECTOR	November 30, 2006
MALUKU MOHAMED Vs. STATE OF TAMIL NADU	April 10, 2006
MAN ALUMINIUM Vs. COMMERCIAL TAX OFFICER FAC	November 20, 2006
MANAGEMENT Vs. JOINT COMMISSIONER OF LABOUR	February 22, 2006
MANAGEMENT 2716 SENCOTTAI PRIMARY AGRICULTURAL CO OP BANK Vs. DEPUTY COMMISSIONER OF LABOUR	August 1, 2006
MANAGEMENT BHAVANI TREADS Vs. R RAVICHANDRAN	April 25, 2006
MANAGEMENT BRITANNIA INDUSTRIES LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	April 13, 2006
MANAGEMENT GEDEE WEILER PVT LTD Vs. P SWAMINATHAN	July 28, 2006
MANAGEMENT KHIZARIA LEATHERS Vs. PRESIDING OFFICER LABOUR COURT	September 22, 2006
MANAGEMENT OF AKKAR PRIMARY AGRICULTURAL CO OP BANK LTD Vs. GNANASEKARAN	December 5, 2006
MANAGEMENT OF AKKUR PRIMARY AGRICULTURAL CO OP BANK LTD Vs. GNANASEKARAN	June 1, 2006
MANAGEMENT OF ARAVIND SPINNERS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	November 29, 2006
MANAGEMENT OF ASIA TOBACCO COMPANY LIMITED Vs. PRESIDING OFFICER LABOUR COURT	March 9, 2006
MANAGEMENT OF BLUE DART AVIATION LIMITED REP BY ITS CHIEF HUMAN RESOURCES MANAGER Vs. GOVERNMENT OF INDIA, REP BY UNDER SECRETARY TO GOVERNMENT MINISTRY OF LABOUR AND EMPLOYMENT	September 15, 2006
MANAGEMENT OF C M C AND HOSPITAL Vs. JOINT COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	March 10, 2006
MANAGEMENT OF CRUICKSHANK AND COMPANY LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1992 AND REGIONAL LABOUR COMMISSIONER	November 20, 2006
MANAGEMENT OF E I D PARRY INDIA LIMITED Vs. GOVERNMENT OF TAMIL NADU	January 6, 2006
MANAGEMENT OF FUTURA POLYESTERS LTD Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT	December 22, 2006
MANAGEMENT OF FUTURA POLYESTERS LTD Vs. PRESIDENT OFFICER	October 10, 2006
MANAGEMENT OF J K K NATARAJA DENTAL COLLEGE Vs. R SHANTHAKUMAR (SC)	June 17, 2006
MANAGEMENT OF M M NEYTHALUR PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT TIRUCHIRAPALLI	June 19, 2006
MANAGEMENT OF MADRAS FERTILIZERS LIMITED Vs. MADRAS FERTILIZERS LTD	August 22, 2006
MANAGEMENT OF MADURAI COATS PVT LTD Vs. GOVERNMENT OF TAMIL NADU	April 3, 2006
MANAGEMENT OF MANALI PETROCHEMICAL LTD Vs. DEPUTY COMMISSIONER OF LABOUR	November 22, 2006
MANAGEMENT OF PACHAMALAI ESTATE Vs. MANI	September 8, 2006
MANAGEMENT OF PENTASIA CHEMICALS LIMITED Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	August 23, 2006
MANAGEMENT OF SRI VARADARAJA TEXTILES PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	August 21, 2006
MANAGEMENT OF SRI VARADARAJA TEXTILES PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	August 1, 2006
MANAGEMENT OF TAMIL NADU ELECTRICITY BOARD CHENNAI Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI	August 21, 2006
MANAGEMENT OF TAMIL NADU STATE Vs. P KUMARASWAMY	July 21, 2006
MANAGEMENT OF TAMIL NADU STATE Vs. PRESIDING OFFICER LABOUR COURT	March 15, 2006
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT	June 29, 2006
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION-I LTD Vs. PRESIDING OFFICER	August 31, 2006
MANAGEMENT OF TAMILNADU ELECTRICITY BOARD Vs. PRESIDING OFFICER	August 1, 2006
MANAGEMENT OF THEKKALUR PRIMARY CO OPERATIVE BANK Vs. ASSISTANT COMMISSIONEROF LABOUR	January 30, 2006
MANAGEMENT OF THEKKALUR PRIMARY CO-OPERATIVE Vs. ASSISTANT COMMISSIONER OF LABOUR THE DEPUTY	February 1, 2006
MANAGEMENT OF TULYA ALLOY CASTINGS LIMITED Vs. A M DHANDAPANI	September 13, 2006
MANAGEMENTEIKO COMPUTERS PVT LTD Vs. C K JEYACHANDRAN	February 1, 2006
MANAGING DIRECTOR Vs. MANIKA NAIDU	July 25, 2006
MANAGING DIRECTOR Vs. E RENUKA DEVI	July 28, 2006
MANAGING DIRECTOR Vs. CHINNASAMY	July 14, 2006
MANAGING DIRECTOR Vs. SARASWATHI	August 19, 2006
MANAGING DIRECTOR Vs. K SENTHAMIZH SELVI	June 21, 2006
MANAGING DIRECTOR Vs. RAHAMATHUNNISA	September 8, 2006
MANAGING DIRECTOR Vs. S PARAMANANDAM	December 15, 2006
MANAGING DIRECTOR BRAKES INDIA LTD Vs. S PACKIARAJ	January 4, 2006
MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. M UMAR FAROOQ HUSSAIN	August 25, 2006
MANAGING DIRECTOR PURATCHI THALAIVAR M G R Vs. S GIRISH	June 15, 2006
MANAGING DIRECTOR TAMIL NADU FILM DEVELOPMENT CORPORATION LTD Vs. R RAJARAMAN	December 14, 2006
MANAGING DIRECTOR TAMIL NADU FILM DEVELOPMENT CORPORATION LTD DR M G R FILM CITY TARAMANI Vs. R RAJARAMAN MANAGING DIRECTOR PROTECTION AND CONTROL ELECTRIC SYSTEMS PRIVATE LTD PACE SYSTEMS FLAT NO 2 B BLOCK II 5TH STREET NANDANAM EXTENSION CHENNAI 600 035	December 12, 2006
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD Vs. V P R RAJA	December 11, 2006
MANAGING DIRECTOR TAMIL NADU STATE ROAD TRANSPORT CORPORATION LTD Vs. MAYILATHAL	August 9, 2006
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SHEELA	June 30, 2006
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M PAULPANDI	July 28, 2006
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION TRICHY Vs. MADANARAJAGOPAL	October 11, 2006
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LIMITED Vs. VEDANAYAGAM	September 29, 2006
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I LTD Vs. ALAVANDAR	June 15, 2006
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION Vs. SANTHI	November 4, 2006
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION LTD Vs. MARUTHAMUTHU ALIAS MUTHU	September 13, 2006
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORP Vs. CHINNANG KONAR	July 12, 2006
MANAGING DIRECTOR ZOOLOGIXZL PARK Vs. S KALYANA RAMAN	July 6, 2006
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S MUTHUSAMY	June 28, 2006
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED (COIMBATORE DIVISION I) LIMITED Vs. SAGUNTHALA	June 14, 2006
MANAGMENT OF MADURA CEMENT PVT LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	August 21, 2006
MANDIRAKONAR Vs. STATE	October 1, 2006
MANET RAVI Vs. SENIOR SUPERINTENDENT OF POLICE PONDICHERRY	September 8, 2006
Mangaiarkarasi Ammal Vs. Assistant Accounts Officer	January 21, 2006
MANGAL BHASKARAN Vs. STATE OF TAMIL NADU	June 29, 2006
MANGATHAI Vs. STATE	March 7, 2006
MANGILAL Vs. STATE	June 27, 2006
MANGILAL Vs. VENGEESWARAR ALAGAR PERUMAL AND NAGATHAMMAN KOIL DEVASTHANAM	June 16, 2006
MANI Vs. STATE	June 22, 2006
MANI Vs. STATE OF TAMILNADU	March 22, 2006
Mani Vs. Secretary to Government	January 17, 2006
MANI Vs. STATE	November 4, 2006
MANI Vs. STATE OF TAMIL NADU	October 25, 2006
MANI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	August 7, 2006
MANI ALIAS LAKSHMANAN Vs. STATE	November 2, 2006
MANI ALIAS MANIKANDAN Vs. STATE	October 27, 2006
MANI ALIAS MANIKANDAN Vs. STATE OF TAMIL NADU	June 28, 2006
MANI AND KARUVAYAN Vs. STATE	July 20, 2006
MANICKAM Vs. STATE	April 26, 2006
MANICKAM Vs. SAKUNTHALA ALIAS RAJESWARI	January 1, 2006
MANICKAM Vs. SAKUNTHALA ALIAS RAJESWARI	January 23, 2006
Manikandan Vs. Commissioner of Police	January 3, 2006
MANIKANDAN Vs. STATE	April 4, 2006
MANIKANDAN Vs. GOVERNMENT OF TAMIL NADU	March 27, 2006
MANIKANDAN Vs. N V SUNIL KUMAR	June 14, 2006
MANIKANDAN ALIAS KUNDU MANIKANDAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	March 1, 2006
MANIMEGALAI Vs. STATE OF TAMIL NADU	February 28, 2006
MANIMEKALAI Vs. SUPERINTENDENT OF POLICE	February 6, 2006
MANIMOZHIYAL Vs. CHIEF EXECUTIVE OFFICER	April 6, 2006
MANIVANNA GOUNDER Vs. PACHAIAPPA GOUNDER	October 18, 2006
MANJULA Vs. COLGATE PALMOLIVE INDIA LIMITED	October 12, 2006
MANNU Vs. STATE OF TAMIL NADU	March 6, 2006
MANOHAR AHUJA Vs. STATE	August 3, 2006
MANOHARAN Vs. STATE OF TAMIL NADU	August 7, 2006
MANOHARAN Vs. D KANNAN	August 31, 2006
MANOHARAN Vs. STATE OF TAMIL NADU	April 20, 2006
MANOHARAN Vs. ENERCON INDIA LIMITED	December 12, 2006
MANOHARAN Vs. STATE	November 13, 2006
MANOHARI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	June 26, 2006
MANOJ FIRE WORKS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	March 1, 2006
MANONMANI Vs. LATHA	September 29, 2006
MANONMANI Vs. R RANJITHAM	March 27, 2006
MANONMANIAM SUNDARANAR UNIVERSITY Vs. JEYAKUMARI THANGARAJ	November 6, 2006
MANUELMONY MATRICULATION SCHOOL Vs. PRINCIPAL LABOUR COURT	April 5, 2006
MARAGATHAMMAL Vs. COMMISSIONER OF POLICE	March 27, 2006
MARAPPAN Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES	April 21, 2006
MARG CONSTRUCTIONS LIMITED, REP BY ITS MANAGING DIRECTOR, G R K REDDY Vs. SOUTH INDIA CORPORATION (AGENCIES) LIMITED	April 26, 2006
Mari Vs. State of Tamil Nadu	January 30, 2006
MARI Vs. STATE OF TAMIL NADU	June 27, 2006
MARI REDDY Vs. R MOHAN	July 13, 2006
MARIA GRACE RURAL MIDDLE SCHOOL VENKATARAYAPURAM Vs. GOVERNMENT OF TAMIL NADU	November 4, 2006
MARIAMMAL Vs. REGISTRAR	June 13, 2006
MARIAPPAN Vs. STATE REP BY SUB-INSPECTOR OF POLICE	October 17, 2006
MARIASUSAI Vs. A FRANCIS	December 22, 2006
MARIMUTHU GOUNDAR Vs. PERAMA GOUNDER	November 4, 2006
MARIMUTHU KONAR Vs. PEACHIMUTHU KONAR	November 14, 2006
MARIYA JACQUELINE BROWNE Vs. STATE OF TAMIL NADU	July 3, 2006
MARIYAEE Vs. PAPPAMMAL	July 4, 2006
MARKANDAN Vs. INSPECTOR OF POLICE DEEVATTIPATTI POLICE STATION SALEM	June 14, 2006
MAROTHI CHITS P LTD Vs. N S RAMAKRSIHNAN	July 27, 2006
MARUTHI HANDLING EQUIPMENTS Vs. DEPUTY COMMERCIAL TAX OFFICER	August 10, 2006
MARUTHI MARINE INDUSTRIES LTD Vs. MUNUSAMY	July 10, 2006
MARY Vs. DURAI ALIAS DURAIRAJ	July 25, 2006
MASTHAN SAHIB DARGA KARAIKAL Vs. KARAIKAL MUNICIPALITY	November 1, 2006
MATHAYAMMAL Vs. MUTHUSAMY GOUNDER	September 5, 2006
MATHIVANAN Vs. STATE OF TAMIL NADU	July 17, 2006
MATHIYALAGAN Vs. STATE OF TAMIL NADU	July 17, 2006
MATHU G Vs. MANAGMENT OF TAMIL NADU STATE TRANSPORT CORPN MADURAI LTD	August 25, 2006
MAYIL VAHANAN Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU	April 12, 2006
MAYILSAMY Vs. STATE	March 6, 2006
MEENAKSHI SUNDARAM M/S AGNIAMMAN PICTURES Vs. C MURUGESAN	August 29, 2006
MEGASTUFF COMPUTERS Vs. P CHANDRASEKAR	March 13, 2006
MELO LEATHER Vs. P L N NATARAJAN	August 29, 2006
MERCY AMALRAJ Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT	August 3, 2006
Messrs Ganesh Industries Vs. Bharath Rubber Company	January 20, 2006
MET TECH INTERNATIONAL PVT LTD Vs. TAMILNADU ELECTRICITY BOARD	September 2, 2006
METROPOLITAN TRANSPORT CORPORATION Vs. S SELVARAJ	November 6, 2006
MGMT 2716 SENCOTTAI PRIMARY AGRL CO OP BANK SENCOTTAI Vs. DEPUTY COMMISSIONER OF LABOUR TIRUNELVELI	August 21, 2006
MIKE SET GANESAN ALIAS KUPPUSAMY Vs. STATE	July 20, 2006
MINAXI V NANDANKAR Vs. METROPOLITAN TRANSPORT CORPORATION LTD	August 2, 2006
MINERALS WORKERS UNION Vs. INDIAN RARE EARTHS LTD	June 22, 2006
MINOR NISHANTH RAMESH Vs. STATE OF TAMIL NADU	February 27, 2006
MINOR R SHYAMALA AND ORS Vs. STATE OF TAMIL NADU, HEALTH AND FAMILY WELFARE DEPARTMENT; PRINCIPAL CHETTINAD HOSPITAL AND RESEARCH INSTITUTE, TAMIL NADU DR M G R MEDICAL UNIVERSITY	October 30, 2006
MINOR S JANANI Vs. STATE OF TAMIL NADU	July 6, 2006
MIRTHAGAI ALI Vs. STATE OF TAMIL NADU	July 20, 2006
MISS M MARY SUMITHA Vs. STATE REP BY ITS SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT; DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND STATE REP BY ITS INSPECTOR OF POLICE	April 10, 2006
MOHAMED HASSAN Vs. STATE OF TAMIL NADU	December 18, 2006
MOHAMMAD RAWOOF Vs. RAHMAN BEEVI	March 28, 2006
MOHAMMED JAFEER Vs. GOVERNMENT OF INDIA	April 26, 2006
MOHAMMED NIYAS Vs. STATE OF TAMILNADU	April 13, 2006
MOHAMMED RAVOOF AMEER Vs. COMMISSIONER OF POLICE GREATER CHENNAI	February 6, 2006
MOHAMMED SHERIFF Vs. UNION OF INDIA	March 6, 2006
MOHAN Vs. STATE	June 14, 2006
MOHAN ALIAS DISCO MOHAN Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	February 24, 2006
Mohan Enterprises Vs. K Ravishankar	January 25, 2006
MOHAN KALYANA RAMAN Vs. MEMBER SECRETARY METROPOLITAN DEVELOPMENT AUTHORITY	December 20, 2006
MOHAN RAJ Vs. STATE	October 10, 2006
MOHAN TEXTILES Vs. TAMIL NADU ELECTRICITY BOARD	February 2, 2006
MOHANAN Vs. MOHAMMED IDRIS	December 12, 2006
MOHANASUNDARAM Vs. STATE OF TAMIL NADU	November 9, 2006
MOHANASUNDARAM Vs. INSPECTOR OF POLICE	February 17, 2006
MOHANDASS Vs. APPELLATE AUTHORITY DISTRICT JUDGE UDHAGAMANDALAM	April 18, 2006
MOHANRAJ Vs. VANABADRAKALIAMMAN TEMPLE	December 1, 2006
MOHANRAJ K Vs. UNION OF INDIA	July 4, 2006
MOHD FAZLUDDIN Vs. STATE	December 8, 2006
MOHIDDIN SAHIB Vs. A AMENA BAI	December 18, 2006
MOHINDER PACKIR Vs. DIRECTOR OF EMPLOYMENT AND TRAINING CHEPAUK	March 21, 2006
MOLAPPAGOUNDER Vs. SUPERINTENDENT OF POLICE NAMAKKAL DISTRICT	February 20, 2006
MOONRAJA Vs. STATE	April 3, 2006
MOORTHY Vs. STATE	September 8, 2006
MOORTHY ALIAS CHENGAM MOORTHY Vs. SECRETARY TO GOVERNMENT	November 7, 2006
MOTCHARAGINI Vs. SUPERINTENDENT OF POLICE CUDDALORE DISTRICT	June 29, 2006
MOULANA AND CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX	March 9, 2006
MOUN MARY Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	August 31, 2006
MR. MOHAMMED AYUB KHAN Vs. SHAHANAAZ NAAZNI AND MISS NISHA FATHMA	June 27, 2006
MUKANDHAND BOTHRA Vs. T JAYALAKSHMI	April 23, 2006
MUKESH CHANDRA GUPTHA .. Vs. ANIL KUMAR JAIN	September 13, 2006
MUMTAJ BEGAM Vs. G PETHA PERUMAL	June 15, 2006
MUNIAMMAL Vs. COMMISSIONER OF POLICE GREATER CHENNAI	June 13, 2006
MUNIAMMAL Vs. STATE OF TAMIL NADU SECRETARY TO GOVERNMENT	July 17, 2006
MUNIAMMAL Vs. STATE OF TAMIL NADU	March 27, 2006
MUNIAMMAL Vs. GOVT OF TAMILNADU	March 1, 2006
MUNIYAMMAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR; INSPECTOR OF POLICE, PE WING, THIRUKALUKUNDRAM, KANCHEEPURAM DISTRICT AND INSPECTOR OF POLICE, P E WING, CHENGALPET, KANCHEEPURAM DISTRICT	April 28, 2006
MUNIYATHAA Vs. DISTRICT MAGISTRATEAND DISTRICT COLLECTOR OF TIRUUVANNAMALAI DISTRICT	July 17, 2006
MUNUSAMY Vs. STATE OF TAMIL NADU	July 3, 2006
MUNUSWAMY Vs. STATE OF TAMIL NADU	April 18, 2006
MURALI Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE	February 13, 2006
MURALISAMY ALIAS MURALIDHARAN Vs. STATE	December 21, 2006
MURUGA THEVAR Vs. STATE OF TAMIL NADU	September 28, 2006
MURUGAMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE	April 4, 2006
MURUGAN . Vs. STATE	March 17, 2006
MURUGAN Vs. SUMATHRADEVI	November 4, 2006
MURUGAN Vs. STATE	September 22, 2006
MURUGAN Vs. STATE OF TAMIL NADU	February 14, 2006
Murugan Vs. State	January 20, 2006
MURUGAN Vs. INSPECTOR OF POLICE	June 14, 2006
MURUGAN Vs. STATE	June 26, 2006
MURUGAN Vs. STATE OF TAMIL NADU	August 7, 2006
MURUGAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE XII DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 18, 2006
MURUGAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	July 4, 2006
MURUGAN @ BALAMURUGAN Vs. STATE BY INSPECTOR OF POLICE	October 16, 2006
MURUGAN ALIAS BALAMURUGAN Vs. STATE	October 16, 2006
MURUGAN ALIAS NONDY MURUGAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	July 17, 2006
MURUGESAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE	June 20, 2006
MURUGESAN Vs. STATE OF TAMIL NADU	October 27, 2006
MURUGESAN Vs. ALAMELU AMMAL	September 13, 2006
MURUGESAN Vs. COMMISSIONER CENTRAL INDUSTRIAL SECURITY	December 22, 2006
Murugesan Vs. Manager R C Schools	January 4, 2006
MURUGESAN Vs. STATE	January 27, 2006
MURUGESHPANDIAN Vs. NEW INDIA ASSURANCE COMPANY LIMITED	September 13, 2006
MUSIC ACADEMY MADRAS Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS	December 18, 2006
MUTHAMIZH VEERAN Vs. TIRUMALAI	April 6, 2006
MUTHAMMAL DIED Vs. STATE OF TAMIL NADU	March 17, 2006
MUTHUGAN Vs. R NARASIMHA ACHARI	June 15, 2006
MUTHULAKSHMI Vs. DEPUTY COMMISSIONER OF POLICE	March 3, 2006
MUTHULAKSHMI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 3, 2006
MUTHULAKSHMI Vs. STATE	September 6, 2006
MUTHULAKSHMI Vs. KOLANDASAMY	October 12, 2006
MUTHUMANI Vs. INSPECTOR OF POLICE	February 20, 2006
MUTHUMANICKAM W O MURUGANANTHAN Vs. SECRETARY TO	November 14, 2006
MUTHUMARIAPPAN Vs. STATE OF TAMIL NADU	September 27, 2006
MUTHURAJ ALIAS SATYAMURTHY Vs. V M KANDASAMY	October 25, 2006
MUTHUSAMY Vs. STATE	November 16, 2006
MUTHUSAMY Vs. RAMATHAL	November 16, 2006
MUTHUSAMY Vs. K GANESAN	July 5, 2006
MUTHUSAMY GOUNDER Vs. MYLSAMY GOUNDER	September 13, 2006
MVKANDHAND BOTHRA Vs. T. JAYALAKSHMI	March 23, 2006
N ANANDA PAPPU Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	August 24, 2006
N ANBARASU Vs. M GANESAN	November 30, 2006
N ARIVAZHAKAN Vs. STATE OF TAMIL NADU	November 9, 2006
N AYYAVU Vs. N AYYAVU	February 6, 2006
N B RABINDRANATHAN SECRETARY ZKM HIGHER SECONDARY SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER UTHAMAPALAYAM THENI DISTRICT	December 22, 2006
N BABU GANESH Vs. SUPERINTENDENT OF POLICE	July 7, 2006
N BALAKRISHNAN Vs. DISTRICT REVENUE OFFICER	January 3, 2006
N BALAKRISHNAN Vs. MANAGEMENT PANDIYAN ROADWAYS CORPORATION LTD	March 22, 2006
N BALASUBRAMANIAM Vs. V NARAYANAN	July 19, 2006
N BALASUBRAMANIAN Vs. COMMISSIONER SECRETARY MINISTRY OF HEALTH AND FAMILY WELFARE	November 7, 2006
N BASKARAN Vs. V RANGANATHAN	August 23, 2006
N BASKARAN Vs. GOVERNMENT OF TAMIL NADU	March 24, 2006
N CHANDRASEKAR Vs. TAMIL NADU CRICKET ASSOCIATION	June 30, 2006
N CHEVANAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION HIGH SCHOOL	August 18, 2006
N CHINNASAMY Vs. P S SWAMINATHAN	August 29, 2006
N CHINNATHAI Vs. STATE OF TAMIL NADU	June 19, 2006
N CHIRTRARASAN Vs. INSPECTOR OF SWS CENTRAL INDUSTRIAL SECURITY FORCE	September 27, 2006
N DAKSHINAMURTHY Vs. P NATARAJAN	October 16, 2006
N DANIEL RAJ Vs. TAMIL NADU HOUSING BOARD	September 29, 2006
N DEVARAJ Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPN LTD	March 3, 2006
N DURAIRAJ Vs. CHENNAI PORT TRUST	July 3, 2006
N DURAIRAJAN Vs. SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT	September 12, 2006
N GOKULAKRISHNAN Vs. TRANSPORT COMMISSIONER	February 17, 2006
N GOPALA IYER FIRM Vs. STATE OF TAMIL NADU	September 5, 2006
N GOPALAKRISHNAN Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES H DEPARTMENT	December 22, 2006
N JAGANATHAN M B B S Vs. STATE	January 10, 2006
N JAGANNATHAN Vs. UNION OF INDIA	August 25, 2006
N JAGANNATHAN AND SONS Vs. DEPUTY COMMERCIAL TAX OFFICER	November 15, 2006
N JAYAKUMAR Vs. INSPECTOR OF POLICE	February 24, 2006
N JAYAVEL Vs. M NALLAMMAL	November 29, 2006
N JEISI DEISI Vs. STATE OF TAMIL NADU	August 4, 2006
N JOTHI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU	October 5, 2006
N KANNAN Vs. DIRECTOR OF SCHOOL EDUCATION	July 27, 2006
N KANNAPPAN Vs. CHAIRMAN CHENNAI PORT TRUST	January 10, 2006
N KARNAN Vs. STATE OF TAMIL NADU	April 4, 2006
N KRISHNAVENI Vs. STATE OF TAMIL NADU	August 10, 2006
N KUBERAN Vs. INDIAN BANK TINDIVANAM BRANCH	July 18, 2006
N KUMARA PERUMAL Vs. UNION OF INDIA	September 27, 2006
N KUMARA PERUMAL Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE	September 21, 2006
N LINGAPPAN Vs. SYNDICATE ANNA UNIVERSITY	January 4, 2006
N M KULLAN Vs. RAMAKRISHNAN	March 13, 2006
N M SUBRAMANIAM Vs. NAGAMANI	December 14, 2006
N MAHADEVAN Vs. CHIEF EDUCATIONAL OFFICER	September 28, 2006
N MANI Vs. COMMISSIONER VILLUPURAM MUNICIPALITY	February 14, 2006
N MANODEVI Vs. DAISEY BAI	November 21, 2006
N MANOHARAN Vs. BHARATHIAR UNIVERSITY	June 27, 2006
N MARIAPPAN Vs. CORPORATION OF CHENNAI	June 17, 2006
N MUTHUSAMY Vs. COLLECTOR CUDDALORE DISTRICT	November 22, 2006
N MUTHUVELAPPAN Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT	March 1, 2006
N NANDAGOPALAN Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINISTRATION REFORMS Q DEPARTMENT FORT ST GEORGE CHENNAI	April 24, 2006
N NEHRURAJ Vs. P SELVARAJ	June 30, 2006
N NETHAJI Vs. DIRECTOR OF SUGARS	July 7, 2006
N PALANI Vs. ESTATE OF JANAKIAH CHETTY	November 9, 2006
N PALANIAMMAL Vs. ANTONY JAYARAJ	June 30, 2006
N PANKAJAM Vs. STATE OF TAMIL NADU	June 30, 2006
N PASUPATHY Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	November 1, 2006
N R PERUMAL Vs. S MURUGAN THE DIRECTOR OF PUBLIC HEALTH	September 7, 2006
N RAJASEKARAN NAIR Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTÂMENT	April 7, 2006
N RAJASEKARAN NAIR Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	April 17, 2006
N Ramachandran Vs. Inspector of Police	January 27, 2006
N RAMAN Vs. STATE OF TAMIL NADU	October 18, 2006
N Ramanathan Vs. G Varalakshmi	January 5, 2006
N RAMESH Vs. G NAGARATHNAMMAL	November 4, 2006
N RANGARAJ Vs. SUPERINTENDING ENGINEER CHENNAI ELECTRICAL DISTRIBUTION CIRCLE TAMILNADU ELECTRICITY BOARD	September 14, 2006
N RANGARAJ Vs. SUPERINTENDING ENGINEER CHENNAI ELECTRICAL DISTRIBUTION CIRCLE TAMILNADU ELECTRICITY BOARD	September 1, 2006
N RAVISHANKAR Vs. STATE OF TAMIL NADU	June 26, 2006
N RENGASAMY Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT TIRUNELVELI	March 2, 2006
N S BALASUBRAMANIAN Vs. FOOD CORPORATION OF INDIA	April 17, 2006
N S R ELKEMET P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION REGL OFFICER	December 6, 2006
N SAVITHIRI Vs. STATE OF TAMIL NADU	June 13, 2006
N SEKAR Vs. V MOHANASUNDARAM	December 11, 2006
N SELVI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	April 17, 2006
N SELVI Vs. STATE REP BY INSPECTOR OF POLICE; COMMISSIONER OF POLICE AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT	July 3, 2006
N SENTHIL KUMAR Vs. STATE OF TAMIL NADU	June 26, 2006
N SENTHILKUMAR Vs. STATE OF TAMIL NADU	September 25, 2006
N SHAHIDA BEGUM Vs. STATE OF TAMIL NADU	March 28, 2006
N SHANMUGAVEL Vs. INSPECTOR OF POLICE	April 7, 2006
N SIVANESAN Vs. INSPECTOR OF POLICE	October 16, 2006
N SIVASUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU REP	February 11, 2006
N SRINIVASA CHETTIAR Vs. JAGANNATHABABU	August 1, 2006
N SRINIVASULU REDDY Vs. SOUTHERN RAILWAY REP BY ITS CHIEF PROJECT MANAGER, GAUGE CONVERSION II, SOUTHERN RAILWAY	September 19, 2006
N SUMITRA Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES	November 20, 2006
N TAMIL SELVI Vs. STATE OF TAMILNADU	November 22, 2006
N THAKKARAJAN Vs. VASUDEVAN THE CHAIRMAN AND MANAGING DIRECTOR	November 4, 2006
N THIYAGARAJAN Vs. VEERATTANATHAN	July 19, 2006
N USHA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	October 16, 2006
N Vasanthi Vs. District Collector	February 1, 2006
N VEERAPPAN Vs. M KANDASAMY	July 21, 2006
N Velu Vs. Anna Transport Corporation	January 27, 2006
N VENKATTAMMA Vs. COMMISSIONER OF POLICE	March 13, 2006
N VISWANATHAN Vs. CHANDRAKASU	September 5, 2006
N YASOTHAI Vs. GENERAL MANAGER	November 22, 2006
N ZAHIR HUSSAIN Vs. STATE OF TAMIL NADU	February 17, 2006
N. JAYAMURUGAN Vs. COMMERCIAL TAX OFFICER	August 24, 2006
N. KALIAPPAN Vs. DISTRICT COLLECTOR	July 18, 2006
NABISUL ASAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	March 20, 2006
NACHAMMAL Vs. LAVANGAMMAL	April 3, 2006
NADANASIGAMANI Vs. R RAJENDRAN	April 6, 2006
NADANASIGAMANI Vs. RAJENDRAN	July 7, 2006
NADAR MAHAJANA SANGAM Vs. RESERVE BANK OF INDIA	February 8, 2006
NAGALAKSHMI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	February 27, 2006
NAGAMANI Vs. NAGAMANI	February 28, 2006
NAGAMMAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT	April 10, 2006
NAGAMUTHU GOUNDER Vs. PALANIVEL	June 15, 2006
NAGAPPAN Vs. STATE OF TAMILNADU	February 15, 2006
NAGARAJ Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU	July 5, 2006
NAGARAJ Vs. STATE OF TAMILNADU	September 28, 2006
NAGARAJAN Vs. STATE	February 17, 2006
NAGORE DURGHA SHARIFF Vs. CHIEF EXECUTIVE OFFICER TAMIL NADU WAKF BOARD	March 9, 2006
NAKKHEERANGOPAL ALIAS R R GOPAL Vs. STATE OF TAMIL NADU	April 13, 2006
NALLAPERRUMAL STORES Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND MADURAI	January 19, 2006
NALLI SAMBASIVAM Vs. DEPUTY REGISTRAR OF TRADE MARKS	September 14, 2006
NANDA ALIAS NANDA KUMAR Vs. COMMISSIONER OF POLICE	September 11, 2006
Nandakumar Vs. State	January 25, 2006
NANDANAM COLONY KUDIYIRUPPOR NALA SANGAM Vs. STATE OF TAMIL NADU	June 15, 2006
NANGAMMAL Vs. N DESIYAPPAN	April 21, 2006
NANJAPPAN Vs. KANDAYAMMAL ALIAS KANDAMMAL	April 6, 2006
NARASAMMA Vs. CORPORATION OF CHENNAI	November 29, 2006
NARASIMHALU Vs. RAJESWARI	June 13, 2006
NARAYANASWAMY Vs. SHANKAR	February 20, 2006
NARENDRA KUMAR JAIN Vs. INTELLIGENCE OFFICER NCB CHENNAI	April 18, 2006
NARENDRA RAJA TEXTILES LTD Vs. S ARUCHAMY	July 12, 2006
NARENDRA SINGH Vs. UNION OF INDIA	September 13, 2006
NARENDRARAJ BOHRA Vs. GOVERNMENT OF TAMILNADU	August 19, 2006
NARMADHA CHEMICALS (P) LTD Vs. SIVA SHAKTHI SOAP WORKS	November 13, 2006
NATARAJ Vs. STATE	September 7, 2006
NATARAJAN Vs. STATE	March 15, 2006
NATARAJAN Vs. PALANIAMMAL	September 11, 2006
NATARAJAN Vs. STATE OF TAMIL NADU	October 16, 2006
NATESA NAICKER Vs. POONGAVANAMMAL	November 3, 2006
NATESAN Vs. INSPECTOR OF POLICE	March 20, 2006
NATHAN ALIAS CHRISTOPHER YOGANATHAN Vs. STATE OF TAMILNADU	July 5, 2006
NATIONAL INSURANCE CO LTD Vs. DIRECTOR GENERAL OF POLICE	March 1, 2006
NATIONAL INSURANCE CO LTD Vs. VAIDYANATHAN	November 2, 2006
NATIONAL INSURANCE CO LTD Vs. K RAMASAMY	October 27, 2006
NATIONAL INSURANCE CO LTD Vs. VALARMATHI NAMBI	September 14, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. GOVINDASAMY	March 31, 2006
National Insurance Company Limited Vs. Arumugham	January 24, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. VASANTHA KOGILAM	September 6, 2006
NATIONAL STOCK EXCHANGE OF INDIA LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	March 27, 2006
NATRAJ Vs. STATE OF TAMIL NADU	September 7, 2006
NATURAL ENERGY PROCESSING CO Vs. INCOME TAX APPELLATE TRIBUNAL	December 7, 2006
NAVANEETHA KRISHNAN Vs. GURUSAMI KONAR	October 27, 2006
NAVANEETHAM Vs. SUB INSPECTOR OF POLICE B-2 TALUK POLICE STATION THIRUVALLORE	February 15, 2006
NAZINE Vs. STATE OF TAMIL NADU	March 6, 2006
NAZINE Vs. STATE OF TAMIL NADU	March 20, 2006
NAZIR AHAMED Vs. SECRETARY TO GOVERNMENT HOME POLICE II DEPARTMENT	September 1, 2006
Neela Vs. Commissioner of Police	February 6, 2006
NEELAVATHI Vs. STATE OF TAMIL NADU	August 7, 2006
NEERKATHALINGA PANDIAN Vs. KOMALA	November 7, 2006
NEPC MICON LIMITED Vs. SASHI PRAKASH KHEMKA	October 1, 2006
NEPC MICON LIMITED Vs. SASHI PRAKASH KHEMKA	October 10, 2006
NEPC TEXTILES LIMITED Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	June 19, 2006
NEW INDIA ASSURANCE CO LTD Vs. G VIJAYA KANDIBAN	June 7, 2006
NEW INDIA ASSURANCE CO LTD Vs. TAMISELVI	August 3, 2006
NEW INDIA ASSURANCE CO LTD Vs. ARUNACHALAM	August 11, 2006
NEW INDIA ASSURANCE CO LTD Vs. I A SANKARALINGAM	April 7, 2006
NEW INDIA ASSURANCE CO. LTD Vs. JESU MARI	June 15, 2006
NEW VERSION Vs. COMMERCIAL TAX OFFICER	November 29, 2006
NEXUS TRANSCORE INDUSTRIES Vs. UNION OF INDIA	October 26, 2006
NEYCER INDIA LIMITED Vs. COMMERCIAL TAX OFFICER CUDDALORE TALUK ASST CIRCLE MANJAKUPPAM	November 14, 2006
NEYVELI LIGNITE CORPORATION LTD Vs. HOTEL RADHA PVT LTD	October 17, 2006
NEYVELI LIGNITE CORPORATION LTD Vs. NEYVELI EDUCATIONAL SOCIETY	August 18, 2006
NEYVELI LIGNITE CORPORATION LTD Vs. N V BASHYAM REDDY AND CO	August 9, 2006
NEYVELI LIGNITE CORPORATION LTD Vs. N DURAIRAJAN	August 25, 2006
NGNANAMBAL Vs. S MURUGESAN	February 24, 2006
NILAKANTAN CONSTRUCTION PVT LTD Vs. GOVERNMENT OF TAMIL NADU	March 31, 2006
NIRMAL KUMAR Vs. USHA RANI	September 4, 2006
NIRMALA Vs. TAMIL NADU HOUSING BOARD	March 8, 2006
NITHIARAJ Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR NAGAPATTINAM DISTRICT	June 19, 2006
NORTH ARCOT DISTICT CENTRAL CO-OPERATIVE BANK LTD Vs. LABOUR COURT	October 20, 2006
NOYYAL RIVER AYECUTDARS PROTECTION ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	December 22, 2006
NUCLEAR POWER CORPORATION Vs. P RAVINDRAN	July 12, 2006
NUMERIC POWER SYSTEMS LIMITED CHENNAI Vs. MOHAMMED MUZAFFAR CHENNAI	August 2, 2006
NUNGAMBAKKAM MUSLIM WELFARE ASSOCIATION Vs. COLLECTOR OF CHENNAI,; ASSISTANT COMMISSIONER OF POLICE (LAW AND ORDER); DURAI SANKAR, STATE VICE PRESIDENT, HINDU MUNNANI AND A/M AGATHEESWARAR PRASANNA VENKATESA PERUMAL THIRUKOIL, REP BY ITS EXECUTIVE OFFICER	December 28, 2006
O A CHINNA ALAGI Vs. STATE OF TAMIL NADU	October 17, 2006
O K MUNIYAN Vs. GOVINDA CHETTIAR	June 14, 2006
O P DUBEY Vs. UNION OF INDIA	December 11, 2006
O S RAMASWAMY Vs. PERSONAL ASSISTANT	November 16, 2006
O SAMUEL ARMSTRONG Vs. GOVERNMENT OF TAMILNADU	October 17, 2006
O VARADARAJAN Vs. G K MANI	March 15, 2006
OCTANORM INDIA LTD Vs. UPASANA FINANCE LIMITED	September 6, 2006
OFFICIAL LIQUIDATOR Vs. R. BADRINARAYANAN AND OTHERS	March 31, 2006
OFFICIAL LIQUIDATOR, HIGH COURT Vs. TAMIL NADU HANDLOOM WEAVERS' CO-OPERATIVE SOCIETY LTD.	June 13, 2006
OIL AND NATURAL GAS CORPORATION LTD Vs. M GEORGE RAVI SHEKARAN	December 19, 2006
OLIYALAGAN Vs. STATE OF TAMIL NADU	March 8, 2006
OM PLASTICS Vs. DEPUTY COMMERCIAL TAX OFFICER KONGUNAGAR ASSESSMENT CIRCLE TIRUPUR	September 19, 2006
OM SAKTHI RENERGIES LIMITED Vs. MEGATECH CONTROL LIMITED	February 7, 2006
OMA ALIAS OMPRAKASH Vs. STATE OF TAMIL NADU	July 27, 2006
Omega Cables LTD Vs. Deputy Commissioner	January 31, 2006
OMENDER SINGH Vs. UNION OF INDIA (UOI), REP BY THE SECRETARY, MINISTRY OF HOME AFFAIRS; INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE; DEPUTY INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE AND THE COMMANDANT, CISF UNIT	December 5, 2006
ORIENTAL INSURANCE CO LTD Vs. D SAKUNTHALA	March 7, 2006
ORIENTAL INSURANCE CO LTD Vs. A S GEORGE IRUDAYA SELVARAJ ALIAS A S SELVARAJ	August 23, 2006
ORIENTAL INSURANCE CO LTD Vs. KALPAKA TRANSPORT CO LTD	July 6, 2006
ORIENTAL INSURANCE CO LTD Vs. VIJAYA	December 19, 2006
ORIENTAL INSURANCE COMPANY LIMITED Vs. MUNUASWAMY	August 24, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. DHANABACKIAM	September 29, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. MOTTAIAMMAL	October 25, 2006
OTIS ELEVATOR COMPANY INDIA LTD Vs. CHERAN CONSTRUCTIONS LTD	March 13, 2006
P A ALTHAF HUSSAIN Vs. DISTRICT COLLECTOR DISTRICT	November 22, 2006
P A S INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES	November 1, 2006
P ACHAMUTHU Vs. STATION HOUSE OFFICER MUTHANDIKUPPAM POLICE STATION	February 20, 2006
P ANTHONY RAJA Vs. DEAN KILPAUK MEDICAL COLLEGE HOSPITAL	November 22, 2006
P ARIVUDAINAMBI Vs. MANAGING DIRECTOR TAMILNADU HOUSING BOARD	April 28, 2006
P ARUMUGAM Vs. REGISTRAR TAMIL UNIVERSITY THANJAVUR	July 12, 2006
P BALAMURUGAN Vs. INSPECTOR OF POLICE; SUPERINTENDENT OF POLICE AND M KALIMUTHU	April 10, 2006
P BALASUBRAMANIAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I	August 11, 2006
P BASKERAN Vs. CHIEF ENGINEER	March 21, 2006
P BHARATHI Vs. UNION TERRITORY OF PONDICHERRY	November 6, 2006
P C BALAKRISHNA RAJA Vs. S K P THIRUMURUGAN	November 14, 2006
P C GANGADARAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	June 28, 2006
P CHANDRAKALA Vs. STATE	September 29, 2006
P CHOCKALINGAM Vs. PRESIDING OFFICER LABOUR COURT	October 18, 2006
P DEVARAJ Vs. V GEETHA	July 26, 2006
P DHANDAPANI Vs. SPECIAL OFFICER	July 31, 2006
P DHANDAPANI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION	February 21, 2006
P ELANGOVAN Vs. DIRECTOR GENERAL OF POLICE	November 3, 2006
P ELUMALAI Vs. STATE OF TAMIL NADU	March 7, 2006
P ESWARAN Vs. J A ABDUL HAMEED	July 27, 2006
P GANAPATHY Vs. COMMISSIONER AND SECRETARY DEPARTMENT OF FOREST	April 13, 2006
P GANESAH Vs. STATE OF TAMIL NADU	September 26, 2006
P GNANASOUNDARI Vs. SRINIVASAMURTHY MANDIRAM	November 20, 2006
P GOPALAKRISHNAN Vs. STATE OF TAMIL NADU, REP BY ITS COMMISSIONER AND SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD AND SPECIAL TAHSILDAR (LAND ACQUISITION) TAMIL NADU HOUSING BOARD	June 23, 2006
P GOPALASAMY Vs. DISHNET WIRELESS LTD	March 3, 2006
P Govindan Vs. State of Tamil Nadu	January 6, 2006
P HEMA Vs. M MUTHUSAMY ADMINISTRATOR RPS BENEFIT FUND LTD	November 22, 2006
P J SHYAMALA Vs. PRASANNA VINAYAKAR TEMPLE	April 12, 2006
P JAGANNATHAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION	September 20, 2006
P JAINULABIDIN Vs. MOHAMED SYED ARIF	November 21, 2006
P JAYALAKSHMI Vs. SECRETARY SOCIAL WELFARE AND NUTRITION PROGRAMME DEPT	March 27, 2006
P K P M KHADER MEERA Vs. HAMEEDA BIVI	September 8, 2006
P K SARASWATHI AMMAL Vs. SPECIAL TAHSILDAR LAND ACQUISITION COIMBATORE WATER SUPPLY SCHEME	November 14, 2006
P K SHEFI Vs. UNION OF INDIA (UOI); MANAGING DIRECTOR, INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD AND THE GROUP GENERAL MANAGER	December 28, 2006
P KALAIARASI Vs. REGISTRAR MADURAI KAMARAJ UNIVERSITY	September 19, 2006
P KANDASAMY Vs. STATE	March 17, 2006
P KANDASAMY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, CIVIL SUPPLIES CID	January 31, 2006
P KANNUSAMY Vs. MEMBER SECRETARY SPORTS DEVELOPMENT AUTHORITY OF TAMILNADU	December 20, 2006
P KARUNAKARAN Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT	October 16, 2006
P KARUPPAIAH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL HIGH COURT CAMPUS-600104	December 7, 2006
P KASI ALIAS KASIRAJAN Vs. STATE OF TAMIL NADU	July 28, 2006
P KATHIRVEL Vs. THANGAVEL	July 6, 2006
P KAVUNDARAYAN Vs. AMBEDKAR TRANSPORT CORPORATION LTD	August 19, 2006
P Kodirathinam Vs. Director of Family Welfare Bureau	February 2, 2006
P KUMARESAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL	July 12, 2006
P L CHIDAMBARAM Vs. CHAIRMAN CUM MANAGING DIRECTOR	October 16, 2006
P L RAMACHANDRAN Vs. DIRECTOR OF SETTLEMENT OFFICE OF THE DIRECTOR OF SETTLEMENT	October 11, 2006
P L VALLIAMMAI Vs. K VARADARAJAN	December 22, 2006
P LAKSHMANAN Vs. STATE OF TAMIL NADU	March 14, 2006
P LOPPAS SAMUEL Vs. MADRAS CHRISTIAN COLLEGE	August 25, 2006
P M S PAKKIR MOHIDEEN Vs. K SUSILA	February 20, 2006
P M S TRADERS MANNADY MADRAS Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	March 5, 2006
P MAHALAKSHMI Vs. M RAVICHANDRAN	July 25, 2006
P MAHARAJOTHI Vs. COMMISSIONER THANTHONI MUNICIPALITY KARUR TALUK AND DISTRICT	April 12, 2006
P MAHENDRAN Vs. REVENUE DIVISIONAL OFFICER UTHAMAPALAYAM THENI DISTRICT	April 18, 2006
P MAHESH Vs. SECRETARY TO GOVERNMENT OF INDIA	September 5, 2006
P MANICKAM Vs. SELVARADHA AMMAL	October 17, 2006
P MARAGATHAM Vs. DISTRICT ADHI DRAVIDAR WELFARE OFFICER	February 21, 2006
P MARAGATHAMANI Vs. BHARAT HEAVY ELECTRICALS LIMITED	February 7, 2006
P MARY Vs. STATE	February 14, 2006
P MATHIYALAGAN Vs. P SAGUNTHALA	June 21, 2006
P MOHANAMBAL Vs. STATE OF TAMIL NADU	September 22, 2006
P MURGEVAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	February 25, 2006
P MURUGAN Vs. DIRECTOR GENERAL OF POLICE CHENNAI 4	April 26, 2006
P MURUGAVEL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR NAGAPATTINAM DT NAGAPATTINAM	January 20, 2006
P MUTHUSAMY Vs. TAMILNADU CEMENTS CORPORATION LIMITED	August 31, 2006
P MUTHUSAMY Vs. TAMIL NADU ELECTRICITY BOARD	September 6, 2006
P N BALASUBRAMANIAM Vs. INDIAN OVERSEAS BANK	June 14, 2006
P NIRMALA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	July 11, 2006
P P M THANGAIAH NADAR FIRM Vs. GOVERNMENT OF TAMIL NADU	September 29, 2006
P PADMANABHA REDDY Vs. BOARD OF DIRECTORS INDIAN OVERSEAS BANK	December 8, 2006
P PANNEERSELVAN Vs. A BAYLIS	April 20, 2006
P PAVADAI Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES PUDUKKOTTAI	June 26, 2006
P PERIYASAMY Vs. INSPECTOR OF GENERAL OF REGISTRATION	August 11, 2006
P PRABAVATHY Vs. COMMISSIONER CORPORATION OF MADRAS	April 5, 2006
P PRABU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT	June 19, 2006
P R AITHALA ALIAS P RAMAKRISHNA AITHALA Vs. HINDUSTHAN PETROLEUM CORPORATION LIMITED	October 9, 2006
P R SONAI Vs. DISTRICT COLLECTOR MADURAI	April 4, 2006
P RADHAKRISHNAN; RAJKUMAR AND S SELVAM Vs. GOVERNMENT OF TAMIL NADU	November 27, 2006
P RAJAMANI Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU	July 11, 2006
P RAJAMANI TMT Vs. CHAIRMAN TAMIL NADU ELECTRICITY	November 14, 2006
P RAJENDRAN Vs. S AMMANIAMMAL	December 13, 2006
P RAMAKRISHNAN Vs. DISTRICT COLLECTOR KANCHEEPURAM	September 1, 2006
P RAMALINGAM Vs. JAGANNATHAN	November 4, 2006
P RAMAN Vs. ASST EDUCATIONAL OFFICER	April 21, 2006
P RAMASAAMY Vs. STATE OF TAMIL NADU	June 12, 2006
P RAMASAMY Vs. STATE OF TAMIL NADU	April 21, 2006
P RAMASAMY Vs. GOVERNMENT OF TAMILNADU	August 25, 2006
P RANGARAJ Vs. K ARUNAN EDITOR	February 2, 2006
P RANGARAJU Vs. STATE OF TAMIL NADU	September 7, 2006
P RATHINAM Vs. G PALANI GOUNDER	October 25, 2006
P RATHINASAMY Vs. A MARUTHACHALAM	December 13, 2006
P RAVICHANDRAN Vs. STATE OF TAMIL NADU	August 22, 2006
P S JAYAVELU Vs. R V SUBRAMANI	October 26, 2006
P S K SUBRAMANIAM Vs. P SIVAKUMAR	April 3, 2006
P S NARASIMMAN Vs. K JANAKIRAM CHETTIAR	October 17, 2006
P S NATARJAN Vs. GENERAL MANAGER STATE TRANSPORT CORPORATION KOVAI DIVN II LTD	March 8, 2006
P S SATHAPPAN (DIED) Vs. ANDHRA BANK LIMITED	March 31, 2006
P SAMIAPPA GOUNDER Vs. P K RAJAN	March 7, 2006
P SAMPATH; C S JOTHIRAJ AND S KUMAR Vs. PRESIDING OFFICER LABOUR COURT AND MANAGEMENT OF HAPPY BEE KNITTING INDUSTRIES	September 6, 2006
P SARAVANAN Vs. DIRECTOR GENERAL OF POLICE	February 16, 2006
P SARAVANAN Vs. STATE OF MADRAS	June 6, 2006
P SATHASIVAM Vs. RIZWANA ZIYATH	February 15, 2006
P SELVAM Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND COMMISSIONER OF POLICE	April 18, 2006
P SELVARAJ Vs. MANAGEMENT OF SHARDLOW INDIA LIMITED	October 10, 2006
P SHANKERLAL Vs. MANAGING DIRECTORSTATE TRANSPORT CORPORATION	February 23, 2006
P SHANKERLAL Vs. MANAGING DIRECTOR	February 1, 2006
P SHANMUGAM Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT	December 7, 2006
P SHANMUGAM PILLAI Vs. STATE OF TAMIL NADU	December 14, 2006
P SHANMUGANATHAN Vs. SECRETARY TO GOVERNMENT HOME	August 3, 2006
P SHANMUGARAJ Vs. JOINT REGISTRAR SPECIAL	April 10, 2006
P SIVAMANIKANDAN Vs. STATE OF TAMIL NADU	November 2, 2006
P SIVANANDI Vs. RAJEEV KUMAR	October 27, 2006
P SIVANESAN Vs. SECRETARY TO GOVERNMENT	April 20, 2006
P SIVASANKARAN Vs. SECRETARY THE RAILWAY EMPLOYEES	November 1, 2006
P SOUNDARARAJAN Vs. SENIOR PROJECT MANAGER	August 9, 2006
P Subramanian Vs. State of Tamil Nadu	February 1, 2006
P SUDHA DEAVER Vs. DEPUTY DIRECTOR MUNICIPAL ADMINISTRATION	December 12, 2006
P SUNDARAMURTHY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	March 23, 2006
P T PRABHAKAR Vs. MEMBER SECRETARY	September 29, 2006
P THANGAPANDIAN Vs. REGISTRAR	August 31, 2006
P THANTHONI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT; DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND STATE, REP BY ITS SUB INSPECTOR OF POLICE	April 3, 2006
P THURAI PANDIAN HEADMASTER Vs. K SUBRAMANIAN	October 12, 2006
P V DEVAKUMAR Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY, THALAMUTHU NATARAJAN MALIGAI	November 8, 2006
P VELUSAMY GOUNDER Vs. RAMAKRISHNAN	August 4, 2006
P VENKATESAN Vs. MANAGMENT OF PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION LTD	June 26, 2006
P VENKATESAN Vs. MANAGEMENT OF PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION LTD	June 21, 2006
P VICTOR JOSEPH RAJ Vs. ACCOUNTANT GENERAL TEYNAMPET	July 26, 2006
P VIGNESH Vs. UNION TERRITORY OF PONDICHERRY	August 9, 2006
P VIJAYAKUMAR Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD	January 10, 2006
P VISALAKSHI Vs. JUNIOR ENGINEER O AND M	February 23, 2006
P.S. BASKAR KUMAR Vs. STATE	September 15, 2006
PACHAI MUTHU Vs. B P PRASAD	October 31, 2006
PACHAIYAPPA S TRUST Vs. P ASOKAN	August 21, 2006
PACHAMUTHU Vs. STATION HOUSE OFFICER MUTHANDIKUPPAM POLICE STATION PANRUTI TALUK CUDDALORE DISTRICT	February 20, 2006
PADMA SESHADRI BALABAVAN SECONDARY SCHOOL JUNIOR COLLEGE Vs. M V RAMANI	August 10, 2006
PAKKIRISAMY Vs. STATE	January 24, 2006
PAKKIRISAMY Vs. STATE	November 27, 2006
PALANI Vs. STATE OF TAMIL NADU	March 23, 2006
PALANI Vs. STATE	March 8, 2006
PALANI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	October 9, 2006
PALANI Vs. INSPECTOR OF POLICE PUDHUKOTTAI	March 7, 2006
PALANI ALIAS PALLU PALANI Vs. STATE OF TAMIL NADU	March 1, 2006
PALANI ANDAVAR COTTON AND SYNTHETICS SPINNER LIMITED Vs. CENTRAL BANK OF INDIA REGIONAL OFFICE COIMBATORE	February 14, 2006
PALANIAMMAL Vs. STATE	October 26, 2006
PALANICHAMY Vs. POMMUSAMY	November 15, 2006
PALANICHAMY Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	July 11, 2006
PALANISAMY Vs. STATE OF TAMIL NADU	April 26, 2006
PALANISAMY Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE TIRUCHIRAPPALLI DISTRICT	February 14, 2006
PALANISAMY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 18, 2006
PALANISAMY AND CHINNASAMY ALIAS VAKKIL Vs. STATE	July 20, 2006
PALANISWAMI Vs. RAMAYAMMAL	September 29, 2006
PALANIVEL Vs. STATE	July 4, 2006
PALANIVEL Vs. DISTRICT COLLECTOR DISTRICT MAGISTRATE TIRUCHIRAPALLI DISTRICT	February 24, 2006
PALLAVAN TRANSPORT CORPORATION LIMITED Vs. SEETHAMMA	September 1, 2006
PALLAVARAM CANTONMENT MERCHANTS Vs. C P M JAYAPAUL	September 28, 2006
PALTHANGAM Vs. STATE OF TAMIL NADU	March 20, 2006
PANCHALAI Vs. SUPERINTENDENT OF POLICE	February 6, 2006
PANDI Vs. STATE OF TAMIL NADU	October 12, 2006
PANDURANGA GRAMANI Vs. SUNDARAM	March 22, 2006
PANDURANGAM Vs. ANNAMMAL	September 22, 2006
PANDURANGAN Vs. SUB REGISTRAR REDDIARPALAYAM	November 8, 2006
PANNEER SELVAM Vs. STATE OF TAMIL NADU	August 29, 2006
PANNEERSELVAN R. Vs. A. BAYLIS	March 20, 2006
PAPPAL Vs. P KALLIAPPAN	November 17, 2006
PARIJATHAM AMMAL Vs. M ARUMUGHAM MUDALIAR	November 28, 2006
PARTHASARATHY Vs. LACHMAN	August 19, 2006
PARTHASARATHY Vs. STATE OF TAMIL NADU	July 5, 2006
PARTHASARTHY Vs. SUMATHY	July 12, 2006
Parthiban Vs. Commissioner of Police	January 23, 2006
PARTHIBAN Vs. STATE OF TAMILNADU	September 18, 2006
PARVATHI Vs. DISTRICT COLLECTOR and DISTRICT MAGISTRATE TIRUVALLUR DISTRICT	February 14, 2006
PARVATHY Vs. STATE	April 10, 2006
PASUMPON Vs. VAIGAI VAN URIMAYLARGAL OTTUNARGAL SANGAM	July 3, 2006
PATTABI Vs. STATE OF TAMIL NADU	November 15, 2006
PATTABI ALIAS PATTABIRAMAN Vs. INSPECTOR OF POLICE	March 14, 2006
PATTABIRAMA REDDIAR Vs. NAVANEETHA SUNDARAM	February 8, 2006
PATTAMMAL Vs. K V RADHAKRISHNAN	July 13, 2006
PATTAMMAL Vs. SANTHAKUMARI AND BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA	April 25, 2006
PATTANI P Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	February 8, 2006
PATTU Vs. STATE OF TAMIL NADU	August 22, 2006
PAVADAI PADAYACHI Vs. ARUMUGAM	April 26, 2006
PAVAI AMMAL VAIYAPURI EDUCATIONAL, TRUST RUNNING THE CENTRAL LAW COLLEGE, REP BY ITS TRUSTEE, PROF R V DHANAPALAN Vs. TAMIL NADU DR AMBEDKAR LAW UNIVERSITY; STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF LAW AND BAR COUNCIL OF INDIA, REP BY ITS SECRETARY	October 18, 2006
PEDDA ANNIAH Vs. STATE OF TAMIL NADU	June 23, 2006
Peeli Vs. Secretary to Government Prohibition and Excise Department	February 6, 2006
PEER APPA Vs. STATE	April 27, 2006
PEER MOHAMADAMMAL BEEVI Vs. RAHAMATH BEEVI	April 28, 2006
PEER MOHAMMED Vs. STATE OF TAMILNADU	June 28, 2006
PENTAMEDIA GRAPHICS LIMITED Vs. BOMBAY STOCK EXCHANGE	October 30, 2006
PEPSI CO INDIA HOLDING PVT LTD Vs. ANANDA AGENCIES	December 6, 2006
PERIA RAJENDRAN Vs. STATE OF TAMIL NADU	July 10, 2006
PERIYA PUTTAPPA Vs. STATE	September 12, 2006
PERIYAR NAGAR CHRISTIAN ASSOCIATION Vs. PERIYAR NAGAR CSI CHURCH	November 24, 2006
PERIYAR NAGAR VEETU URIMAIYALARGAL PODHU NALA SANGAM Vs. SPECIAL COMMISSIONER AND LAND ADMINISTRATION COMMISSIONER EZHILAGAM	December 1, 2006
PERIYASAMY Vs. M BALASUBRAMANIAN	July 31, 2006
PERIYASAMY Vs. STATE OF TAMIL NADU REP	February 13, 2006
PERIYASAMY KONAR Vs. PACHAIYAMMAL	November 23, 2006
PERUMAL Vs. STATE OF TAMIL NADU	June 19, 2006
PERUMAL AND ANOTHER Vs. STATE REP. BY THE SUB-INSPECTOR OF POLICE, VEERAVANALLUR	January 6, 2006
PEVULMENICKEM Vs. M S JEYACHANDRAN	March 3, 2006
PICHAIMANI Vs. C SELVARANI	November 30, 2006
PICHANDI Vs. STATE	September 20, 2006
PILARI Vs. STATE OF TAMIL NADU	March 1, 2006
PINNA THEVAR Vs. M S MANIAM	August 1, 2006
POLYENE FILM INDUSTRIES LTD Vs. UNITED INDIA INSURANCE CO LTD	April 21, 2006
PON MUTHU NADAR Vs. STATE OF TAMILNADU	June 29, 2006
PON PARAMAGURU DIRECTOR GENERAL OF POLICE Vs. STATE OF TAMIL NADU	March 31, 2006
PON SUNDAR M SC PH D Vs. DIRECTOR IN-CHARGE	August 7, 2006
PONNAMMAL Vs. COMMISSIONER OF POLICE GREATER CHENNAI CHENNAI	June 12, 2006
PONNAN Vs. PERAMAN	October 27, 2006
PONNI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE; SUPERINTENDENT, CENTRAL PRISON AND SUPERINTENDENT, SUB JAIL	April 4, 2006
PONNI SAGO FACTORY Vs. DEPUTY COMMERCIAL TAX OFFICER; SALEM STARCH AND SAGO MANUFACTURERS SERVICE INDUSTRIAL CO-OPERATIVE SOCIETY LIMITED AND STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, DEPARTMENT OF COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS	April 13, 2006
PONNI SUGARS ERODE LIMITED Vs. UNION OF INDIA	December 5, 2006
PONNIAH AND CO Vs. SUPERINTENDING ENGINEER/CIVIL TUTICORIN THERMAL POWER STATION T N E B TUTICORIN	April 4, 2006
PONNURANGAM Vs. STATE OF TAMIL NADU	June 26, 2006
PONNURANGAM Vs. STATE OF TAMIL NADU	June 27, 2006
PONNUSWAMY Vs. INSPECTOR OF POLICE	June 28, 2006
POOMPUHAR SHIPPING CORPORATION LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	March 21, 2006
POONAIYAN ALIAS SELVARAMAN Vs. STATE	October 17, 2006
POONCHOLAI Vs. STATE	September 25, 2006
POONGAVANAM Vs. COMMISSIONER OF POLICE, SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	April 26, 2006
POORA MOSQUE AND MADRA SE AHMADIA Vs. GANESAN	January 6, 2006
POPPAT JAMAL AND SONS Vs. N M VENKATACHALAPATHY ALIAS BABULAL	December 20, 2006
POSTÂ€‘GRADUATE TEACHERS ORGANISATION Vs. STATE OF TAMIL NADU	February 6, 2006
POULOSE Vs. ARULRAJ	December 5, 2006
POUNU Vs. KANNIAMMAL	October 27, 2006
PRABHA Vs. STATE OF TAMIL NADU	June 13, 2006
PRABHAKARAN Vs. STATE OF TAMIL NADU	June 27, 2006
PRABHU Vs. STATE OF TAMIL NADU	September 25, 2006
PRAKASH Vs. STATE	September 15, 2006
PRAKASH CHAND Vs. MEENA TRADERS	December 12, 2006
PRASANNA VINAYAGAR TEMPLE MINJUR Vs. DURAIBABU THAMBIRAN	July 28, 2006
PRAVEEN ALIAS EASURAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	September 5, 2006
PRAVIN K MEHTA Vs. SPARTEK CERAMICS INDIA LTD	December 21, 2006
PRECISION CONTROLS Vs. TUBES INVESTMENTS OF INDIA LIMITED	April 20, 2006
PREMA Vs. RAMESH	December 18, 2006
PREMALATHA PAPPU RAJA Vs. SHRIRAM TRANSPORT FINANCE LTD	April 28, 2006
PREMANANDA TRUST Vs. DEPUTY COMMISSIONER OF INCOME-TAX	December 18, 2006
PREMASUDHA Vs. STATE	June 21, 2006
PREMNAZEER Vs. STATE OF TAMILNADU	August 22, 2006
PRESIDENT COMMUNIST PARTY Vs. MOHAMMAD RAHAMATUL ANSARI	July 28, 2006
PRESIDENT SATHYAMANGALAM HILL TRIBES Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES	July 14, 2006
PRINCIPAL Vs. D SARALA	April 21, 2006
PRINCIPAL DISTRICT JUDGE Vs. STATE	March 9, 2006
PRINCIPAL SECRETARY TAMIL NADU LEGISLATIVE Vs. G CHANDRASEKARAN	June 28, 2006
PRIX TRADE AND AGENCIES PVT LIMITED, REPRESENTED BY ITS DIRECTOR JITENDRA KUMAR, REP BY ITS POWER OF ATTORNEY AGENT PAWAN CHOWDHARY Vs. A PASUPATHY	June 17, 2006
PRIYA LOTTERIES Vs. DEPUTY COMMERCIAL TAX OFFICER	August 4, 2006
PROF K RAJAYYAN Vs. SECRETARY MINISTRY OF EDUCATION HUMAN RESOURCES DEVELOPMENT	September 28, 2006
PSG AND SONS CHARITIES Vs. ASSISTANT COMMISSIONER OWNING PSG COLLEGE OF TECHNOLOGY AND POLYTECHNIC PEELAMEDU	August 21, 2006
PUBLIC AND INDUSTRIAL RELATIONS NUCLEAR POWER CORPORATION MADRAS ATOMIC POWER STATION Vs. P CHNNNASAMY	February 21, 2006
PUGHAHA ALIAS PUGHZANTHI Vs. INSPECTOR OF POLICE B 1 NORTH BEACH POLICE STATION	July 5, 2006
PUNJAB NATIONAL BANK ASSET RECOVERY BRANCH Vs. COMMERCIAL TAX OFFICER II	July 10, 2006
PUSHBARAJ Vs. STATE OF TAMIL NADU	June 12, 2006
PUSHPA Vs. STATE OF TAMIL NADU	February 27, 2006
PUSHPA Vs. STATE OF TAMIL NADU	April 4, 2006
PUSHPANJALI SILK PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF CUSTOMS CUSTOM HOUSE	April 5, 2006
PUSHPANJALI SILK PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF CUSTOMS	July 31, 2006
PUSHPANJALI SILKS PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF CUSTOMS	March 2, 2006
PUSHPARAJ ALIAS SETTU Vs. STATE OF TAMIL NADU	June 13, 2006
PUSPHA RAJAMANI Vs. ANCHANEYAN	September 5, 2006
PYRAMID FILMS INTERNATIONAL Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 9, 2006
R A P MFRS EMPLOYEES WELFARE UNION HOSUR Vs. DEPUTY COMMISSIONER OF LABOUR	April 21, 2006
R ANBARASI Vs. CHIEF ENGINEER PERSONNEL	March 28, 2006
R ANBARASI Vs. CHIEF ENGINEER	February 15, 2006
R ANGAMUTHU Vs. INSPECTOR OF POLICE	March 13, 2006
R ARAVAZHI Vs. SECRETARY THE SELECTION COMMITTEE THE DIRECTOR OF MEDICAL EDUCATION	August 25, 2006
R ARJUNAN Vs. ARUNACHALA GOUNDER	September 22, 2006
R ARULMOZHI Vs. M SADASIVAM	June 16, 2006
R ARUMUGAM Vs. DIRECTOR OF MEDICAL SERVICES	February 23, 2006
R ARUNACHALAM Vs. DISTRICT COLLECTOR DISTRICT	September 1, 2006
R AZHAGESAN Vs. DEPUTY INSPECTOR GENERAL OF PRISONS	November 23, 2006
R B K RAJESWARI NACHIAR Vs. N N S A MOHAMED	November 29, 2006
R BABU Vs. INSPECTOR GENERAL OF REGISTRATION	September 29, 2006
R BASKARAN Vs. STATE OF TAMIL NADU	December 19, 2006
R BHARAT KUMAR Vs. J SATHIYANATHAN	November 4, 2006
R C PAUL Vs. STATE OF TAMIL NADU	February 2, 2006
R C SEKAR Vs. UNION OF INDIA	December 4, 2006
R CHAMPALA Vs. SUPERINTENDENT OF POLICE	June 19, 2006
R CHANDRA PRAKASH GAJUREL Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS	September 27, 2006
R CHANDRASEKARAN Vs. UMA MAHESWARI	August 28, 2006
R DAKSHINAMOORTHY Vs. STATE OF TAMIL NADU	September 7, 2006
R DAYALAN Vs. SECRETARY TO GOVERNMENT HOME POLICE V DEPARTMENT	August 17, 2006
R DEENADAYALAN Vs. STATE OF TAMILNADU	March 10, 2006
R DESIKAN Vs. STATE OF TAMILNADU	September 21, 2006
R DEVIKA Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY	August 11, 2006
R DHANASEKARAN Vs. STATE OF TAMIL NADU	June 1, 2006
R DHANASEKARAN Vs. STATE	June 21, 2006
R DHANASUNDARI ALIAS R RAJESWARI Vs. A N UMAKANTH	October 12, 2006
R DHARMALINGAM Vs. TAMILNADU STATE TRANSPORT CORPORATION LTD	September 28, 2006
R DURAIKANNU Vs. DIRECTOR OF SERICULTURE SALEM	April 18, 2006
R DURAISAMY Vs. D ARUMUGAM	July 7, 2006
R ELANGOVAN Vs. TAMIL NADU GOVERNMENT	October 17, 2006
R ELUMALAI Vs. DIRECTOR OF SCHOOL EDUCATION	March 16, 2006
R ESWARI Vs. COMMISSIONER	March 28, 2006
R GANDHI Vs. INSPECTOR OF POLICE	April 5, 2006
R GANDHI Vs. GOVERNMENT OF TAMIL NADU	November 9, 2006
R GANESAN Vs. G AMUDHA DEVI	August 2, 2006
R GOPALAKRISHNAN Vs. REVENUE DIVISIONAL OFFICER VIRUDHACHALAM	November 3, 2006
R GOPALAKRISHNAN Vs. ULAGANAYAGI	September 29, 2006
R GOVINDARAJAN Vs. STATE OF TAMIL NADU	September 29, 2006
R GUNASEKARAN Vs. S JAYAMANI	December 16, 2006
R JABAR SATHICK Vs. DIRECTOR OF ELEMENTARY EDUCATION	September 7, 2006
R JACOB Vs. C PRABAKAR	November 30, 2006
R JAIVEL Vs. STATE OF TAMIL NADU	March 1, 2006
R JAYARAMAN Vs. MADURAI KAMARAJ UNIVERSITY	July 26, 2006
R JAYARAMAN Vs. DISTRICT REVENUE OFFICER	September 26, 2006
R JAYARAMAN Vs. MADURAI KAMARAJ UNIVERSITY	September 20, 2006
R JAYARANI Vs. STATE OF TAMILNADU	July 6, 2006
R JAYENDHAN Vs. GOVERNMENT OF TAMIL NADU	December 14, 2006
R JAYENDHAN Vs. GOVERNMENT OF TAMIL NADU	December 1, 2006
R K Nair Vs. Saramma George	January 3, 2006
R K RAMASAMY Vs. DISTRICT COLLECTOR	August 21, 2006
R KAARUPPAN Vs. BAR COUNCIL OF TAMIL NADU	February 17, 2006
R Kalavathi Vs. State of Tamil Nadu	January 18, 2006
R Kaliammal Vs. District Magistrate and District collector	January 23, 2006
R KALIMUTHU Vs. MANAGEMENT MARLBORO ENGINEERING WORKS	April 3, 2006
R KALIYAMOORTHY Vs. TAMIL NADU STATE TRANSPORT CORPORATION	March 16, 2006
R KANDASAMI Vs. STATE	March 22, 2006
R KARPOORASUNDARAPANDIAN Vs. RAJESWARI	April 13, 2006
R KARUPPASAMY Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES POLLACHI	July 12, 2006
R KASTHURI Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD	February 17, 2006
R KENNEDY Vs. KILPAUK MEDICAL COLLEGE AND GOVERNMENT HOSPITAL	February 28, 2006
R KRISHNA KUMAR, REP BY HIS POWER OF AGENT D KOTHANDAN Vs. DISTRICT COLLECTOR AND TAHSILDAR	June 27, 2006
R KRISHNAKUMAR Vs. SALAI VINAYAGAR TEMPLE	December 20, 2006
R KRISHNAMOORTHY Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	June 17, 2006
R KRISHNAMURTHY Vs. GOVT OF TAMIL NADU	September 29, 2006
R KUMAR Vs. STATE OF TAMIL NADU	August 9, 2006
R KUMAR Vs. STATE OF TAMIL NADU	August 8, 2006
R KUMAR Vs. STATE OF TAMIL NADU	September 7, 2006
R KUMARESAN MINOR Vs. A SRIVASARAGHAVAN	April 10, 2006
R KUMARI Vs. LOGANATHAN	March 13, 2006
R KUMUDHINI Vs. PUBLIC WORKS WORKSHOPS	June 7, 2006
R Lakshmikanthan Vs. Government of Tamil Nadu	February 3, 2006
R LINGAN Vs. REVENUE DIVISIONAL OFFICER HOSUR	April 25, 2006
R MALA Vs. SECRETARY ALANTHUR PAC BANK THIRUPPALAI	June 26, 2006
R MARK Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER VELLORE	July 28, 2006
R MATHINA Vs. GOVERNMENT OF TAMILNADU	August 30, 2006
R MATHIVANAN Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT	September 20, 2006
R MOHAN Vs. STATE OF TAMIL NADU	October 19, 2006
R MOHAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION	February 7, 2006
R MOHANA Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE AND INSPECTOR OF POLICE	April 10, 2006
R MOHANA KRISHNAN Vs. SUPERINTENDENT OF POLICE	February 20, 2006
R MOORTHY Vs. STATE OF TAMIL NADU	February 16, 2006
R MUGUNATHAN Vs. STATE OF TAMIL NADU	August 7, 2006
R MURALI Vs. D UBHAYAKUMAR	March 16, 2006
R MURALIDHARAN Vs. STATE OF TAMILNADU	April 20, 2006
R MURUGESAN Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE CHENGAM	August 10, 2006
R MUTHU Vs. STATE OF TAMIL NADU	July 6, 2006
R N PURUSHOTHAMAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION	February 8, 2006
R NAGARAJAN Vs. DIVISIONAL SECURITY COMMISSIONER RAILWAY PROTECTION FORCE	August 24, 2006
R NAGARATHINAM Vs. GOVERNMENT OF TAMILNADU	October 26, 2006
R NAGARATHINAM AMMAL Vs. M RAJA ALIAS GOVINDARAJ	March 3, 2006
R NALLAMUTHAMMAL Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT	July 6, 2006
R NATARAJAN Vs. STATE OF TAMIL NADU	June 30, 2006
R NATARAJAN Vs. UNION OF INDIA	January 30, 2006
R PADMAVATHY Vs. COMMISSIONER	December 11, 2006
R PALANI Vs. COLLECTOR THIRUVANNAMALAI THIRUVANNAMALAI DISTRICT	August 23, 2006
R PALANISAMY Vs. LABOUR OFFICER	April 20, 2006
R PARAMAGURU Vs. PRINCIPAL CENTRAL LAW COLLEGE YERCAUD MAIN ROAD SALEM	June 17, 2006
R PARI Vs. SPECIAL TAHSILDAR	August 25, 2006
R PERUMAL Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES VIRUDHUNAGAR	April 10, 2006
R PONNUSAMY Vs. PARVATHI AMMAL	June 14, 2006
R PRABAKARAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION	December 7, 2006
R RAGHUNATHAN Vs. STATE OF TAMIL NADU	October 9, 2006
R RAJAGOPAL ALIAS R R GOPAL ALIAS NAKKHEERAN GOPAL Vs. J JAYALALITHA	April 6, 2006
R RAJAGOPAL ALIAS R R GOPAL ALIAS NAKKHEERAN GOPAL Vs. J JAYALALITHA	February 1, 2006
R RAJAMANICKAM Vs. STATE OF TAMIL NADU	June 19, 2006
R RAJARAGHUPATHY Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF RURAL DEVELOPMENT AND LOCAL ADMINISTRATION CH 9	October 18, 2006
R RAJINI Vs. STATE OF TAMIL NADU	March 20, 2006
R RAJUPANDI Vs. TAMIL NADU ELECTRICITY BOARD	August 23, 2006
R RAMADOSS Vs. STATE OF TAMIL NADU	July 7, 2006
R RAMALINGAM Vs. STATE OF TAMIL NADU	October 26, 2006
R RAMESH Vs. REGISTRAR KAMARAJ UNIVERSITY	August 19, 2006
R RASATHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	June 12, 2006
R RAVICHANDRAN Vs. STATE OF TAMILNADU	June 30, 2006
R RAVICHANDRAN Vs. G BHUVANESWARI AMMAL	September 19, 2006
R RAVINDRAN Vs. M RAJAMANICKAM	February 20, 2006
R S NAGARAJAN Vs. R S GOPALAN	December 20, 2006
R SAKTHIVEL Vs. SECRETARY TO GOVERNMENT	July 11, 2006
R SAKTHIVEL Vs. STATE OF TAMILNADU	November 13, 2006
R SAMBANDAN Vs. STATE OF TAMIL NADU	October 27, 2006
R SAMPATH Vs. MANIMEGALAI	November 24, 2006
R SANKARAPPAN Vs. R JAYACHANDRAN	August 7, 2006
R SARASWATHI Vs. J CHANDRA	March 22, 2006
R SEKAR Vs. STATE OF TAMILNADU	November 23, 2006
R SEKAR Vs. COMMISSIONER OF POLICE	October 17, 2006
R SELVAKUMAR Vs. PROJECT DIRECTOR AND MEMBER SECRETARY, TAMIL NADU STATE AIDS CONTROL SOCIETY; SECRETARY TO GOVERNMENT, DEPARTMENT OF HEALTH, GOVERNMENT OF TAMIL NADU AND THE DRUG CONTROLLER, DRUG ADMINISTRATION, GOVERNMENT OF TAMIL NADU	November 6, 2006
R SELVI Vs. SECRETARY TO GOVT GOVT OF TAMILNADU PUBLIC LAW AND ORDER DEPT SECRETARIAT	April 18, 2006
R SHANKAR Vs. REGISTRAR GENERAL	November 4, 2006
R SHANMUGAM Vs. AMMASI KUTTY	August 2, 2006
R SHIVAKUMAR Vs. STATE OF TAMIL NADU	October 18, 2006
R SHYAMALA Vs. STATE OF TAMILNADU	October 30, 2006
R SIVASUBRAMANIAN Vs. S KRISHNAVENI	December 14, 2006
R SIVASUBRAMANIAN Vs. S BALAMURUGAN	February 14, 2006
R SOMARAJAN Vs. SETTLEMENT OFFICER OFFICE OF THE DIRECTOR OF SURVEY AND SETTLEMENT CHEPAUK	June 6, 2006
R SONAI Vs. DISTRICT COLLECTOR MADURAI DISTRICT	December 7, 2006
R SRIDHARAN Vs. SECRETARY TO GOVERNMENT HANDICRAFTS HANDLOOMS TEXTILES AND KHADI DEPARTMENT	August 25, 2006
R SRIDHARAN Vs. AMMANIAMMAL	March 14, 2006
R SRINIVASAN Vs. COMMISSIONER CORPORATION OF CHENNAI	December 5, 2006
R SUBRAMANIAN Vs. K DEVARAJAN	October 17, 2006
R SUBRAMANIAN Vs. JAYAPRIYA FINANCIERS	July 26, 2006
R SUBRAMANIAN Vs. STATE OF TAMIL NADU REP	April 28, 2006
R SUGUNA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	February 24, 2006
R Sumathi Vs. District Magistrate and District collector	January 23, 2006
R SUNDAR RAJU Vs. V RAMAKRISHNAN	November 23, 2006
R Sundararajan Vs. State rep	January 18, 2006
R SUNDARARAJAN Vs. STATE BY DSP SPE, CBI	January 31, 2006
R Suresh Kumar Vs. K A Kalavathi	January 25, 2006
R SURVESHWARAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	December 1, 2006
R SURVESHWARAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION SOUTHERN REGIONAL COMMITTEE	December 4, 2006
R THAMILARASI Vs. STATE OF TAMIL NADU	July 10, 2006
R THAMILARASI Vs. STATE OF TAMIL NADU	June 13, 2006
R THANGADURAI Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION	August 10, 2006
R THANGAVELU PROPRIETOR PAKSHIRAJA TRANSPORT Vs. REGIONAL TRANSPORT AUTHORITY PERIYAR DISTRICT AT	November 30, 2006
R THENNARASU Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	February 11, 2006
R THIRUMAL Vs. SECRETARY TO GOVERNMENT	December 1, 2006
R TIRUPATHY Vs. DISTRICT COLLECTOR MADURAI DISTRICT COLLECTORATE	March 24, 2006
R V KUMAR Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE; DEPUTY INSPECTOR GENERAL AND SENIOR COMMANDANT	December 13, 2006
R VARADHAN Vs. M HARIGOPAL	March 6, 2006
R VASUGI Vs. STATE OF TAMIL NADU	March 13, 2006
R VENKATA VARADA REDDIAR Vs. STATE TRANSPORT AUTHORITY	December 22, 2006
R VENKATARAMAN Vs. S SETHURAMAN	September 15, 2006
R VIJAYA KANDHIPAN Vs. SPECIAL OFFICER THUDIALOOR CO OPERATIVE AGRICULTURAL	September 22, 2006
R. SUBRAMANIAM Vs. CANARA BANK	March 24, 2006
RADHA Vs. STATE OF TAMILNADU REP	February 13, 2006
RADHA ALIAS BOOMA Vs. R PALANISWAMY	April 20, 2006
RADHA EXPORTS INDIA LTD Vs. STATE OF TAMIL NADU	August 21, 2006
RADHA EXPORTS INDIA PVT LTD Vs. GOVERNMENT OF TAMIL NADU	August 30, 2006
Radha Gopalakrishnan Vs. M Rajendran	January 18, 2006
RADHAKRISHNAN Vs. STATE	November 3, 2006
RADHAKRISHNAN Vs. PATTU AMLMA	November 10, 2006
Radhika Vs. Secretary to Government Prohibition and Excise Department	January 30, 2006
RAGAS EDUCATIONAL SOCIETY Vs. UNION OF INDIA	August 4, 2006
RAGHAVAN Vs. METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	April 19, 2006
RAGHAVENDRAN ALIAS INGARSAL Vs. DISTRICT MAGISTRATE	July 27, 2006
RAGHUPATHI Vs. GOVINDAN	March 15, 2006
RAGHUPATHY Vs. STATE OF TAMILNADU	June 13, 2006
RAGHUPATHY PARANTHAMAN Vs. SECRETARY MEDICAL COUNCIL OF INDIA NEW DELHI	December 20, 2006
RAHIMAN ALIAS PYARI Vs. KUMARI	December 13, 2006
RAINBOW TRADERS Vs. COMMERCIAL TAX OFFICER	November 13, 2006
RAJ ALIAS PRAKASHRAJ Vs. COMMISSIONER OF POLICE	March 7, 2006
RAJA Vs. STATE	August 4, 2006
RAJA Vs. STATE OF TAMIL NADU	November 21, 2006
RAJA Vs. STATE	October 12, 2006
RAJA Vs. STATE	October 11, 2006
RAJA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPT	April 18, 2006
RAJA ALIAS KATTURAJA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR VELLORE DISTIRCT	June 26, 2006
RAJA ALIAS RAJAKUMAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	January 30, 2006
RAJA ALIAS SENTHIL RAJA Vs. COMMISIONER OF POLICE	July 3, 2006
RAJA ALIAS SESU RAJA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	February 24, 2006
RAJA SUDHA Vs. CHIEF SECRETARY THE STATE OF TAMIL NADU FORT ST GEORGE	June 8, 2006
RAJAJI HOTEL PRIVATE LTD Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	November 28, 2006
RAJAM Vs. KUNJUKRISHNAN ALLIAS CHINTHAMONY	November 1, 2006
RAJAM ENGINEERING CONTRACTORS Vs. STATE OF TAMIL NADU	February 3, 2006
RAJAMANI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	March 6, 2006
RAJAMANI FABRICS Vs. MOTHI TEXTILES	September 5, 2006
RAJAMANI NAINAR Vs. SUBRAMANIAM	March 15, 2006
RAJAMANICKA COUNDER Vs. KALIAPERUMAL	October 9, 2006
RAJAMANICKAM Vs. STATE OF TAMIL NADU	June 17, 2006
RAJAMMAL Vs. LAKSHMI AMMAL	December 12, 2006
RAJAMMAL ALIAS RAJAM Vs. SUBRAMANIAN	February 14, 2006
RAJAPPA Vs. JOHNY D COUTO	March 21, 2006
RAJARAJAN ELECTRICAL EQUIPMENTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 23, 2006
RAJARAMAN Vs. STATE OF TAMIL NADU	June 28, 2006
RAJASEKARAN Vs. STATE	October 10, 2006
RAJCHAND TEA INDUSTRIES Vs. HILLGROW TEA PVT LTD	September 20, 2006
RAJENDRA TEXTILES, REP BY ITS PARTNER S AMARISH Vs. COMMISSIONER OF CUSTOMS (SEA PORT) CUSTOM HOUSE AND DEPUTY COMMISSIONER OF CUSTOMS	March 29, 2006
RAJENDRAN Vs. STATE	September 27, 2006
RAJENDRAN Vs. STATE OF TAMILNADU	September 28, 2006
RAJENDRAN Vs. STATE	June 14, 2006
Rajendran Vs. Secretary to Government Prohibition AND Excise Dept	January 23, 2006
RAJENDRAN Vs. STATE OF MADRAS	March 28, 2006
RAJESH Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	April 3, 2006
RAJESH ALIAS RAJ KUMAR Vs. STATE	September 2, 2006
RAJESH KUMAR Vs. COMMISSIONER OF CUSTOMS CUSTOM HOUSE NO 1 WILLIAMS ROAD CONTONEMENT TRICHY	January 20, 2006
RAJESWARI Vs. SECRETARY TO GOVERNMENT	March 28, 2006
RAJESWARI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF TIRUVANNAMALAI DISTRICT TIRUVANNAMALA	July 17, 2006
RAJESWARI Vs. KANNAMMAL	September 29, 2006
RAJESWARI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	October 10, 2006
RAJESWARI Vs. SIVAKOZHUNDHU	November 22, 2006
RAJESWARI Vs. NAGARAJAN	July 26, 2006
RAJI Vs. COMMISSIONER OF POLICE, SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	July 4, 2006
RAJINI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT	July 3, 2006
RAJINIKANTH Vs. ASST COMMISSIONER OF WEALTH TAX CENTRAL CIRCLE	November 13, 2006
RAJIV BHATNAGAR Vs. STATE	November 8, 2006
RAJKUMAR Vs. INSPECTOR OF POLICE MADURAVOYAL POLICE STATION	June 27, 2006
RAJKUMAR Vs. ASSISTANT COMMISSIONER OF POLICE	January 31, 2006
RAJU Vs. STATE	February 7, 2006
RAJU Vs. TAMILSELVI	October 26, 2006
RAKKINI ALIAS MUNIYAMMAL Vs. RITHA VINCENT	June 14, 2006
RALI ENGINEERING WORKS THOOTHUKUDI Vs. DEPUTY COMMERCIAL TAX OFFICER III THOOTHUKUDI	April 18, 2006
RALLIS INDIA LIMITED Vs. COMMERCIAL TAX OFFICER	November 22, 2006
RAMA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	July 4, 2006
RAMACHANDRAN Vs. STATE	October 12, 2006
RAMACHANDRAN Vs. ALAMELAMMAL	January 4, 2006
RAMAKANNAN Vs. CHETTIAR AND CO	November 23, 2006
RAMAKRISHNA EDUCATIONAL AND CHARITABLE TRUST KULASEKARAM KANYA KUMARI DIST Vs. STATE OF TAMIL NADU	August 4, 2006
RAMAKRISHNAN Vs. STATE	April 27, 2006
Ramakrishnan Vs. Government of Tamil Nadu	January 23, 2006
RAMAKRISHNAN Vs. SUSILAMMAL	November 23, 2006
RAMAKRISHNAN Vs. MAYILSAMY	November 1, 2006
RAMAKRISHNAPPA Vs. VENKATSAMY	August 1, 2006
RAMALINGAM Vs. STATE OF TAMIL NADU	July 4, 2006
RAMALINGAM Vs. INDIRA GANDHI	November 3, 2006
RAMAMIRTHAM Vs. STATE OF TAMIL NADU	August 29, 2006
RAMAMOORTHY Vs. STATE	March 21, 2006
RAMAMURTHY Vs. STATE OF TAMIL NADU	July 3, 2006
RAMAMURTHY Vs. JUNIOR ENGINEER PUBLIC WORKS DEPARTMENT WATER MANAGEMENT RAMANATHAPURAM DIST	June 15, 2006
RAMAMURTHY Vs. M RANI	October 10, 2006
Ramamurthy Gounder Vs. State of Tamilnadu	January 20, 2006
RAMANAMMA Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE	June 20, 2006
RAMANATHAN Vs. STATE OFR TAMIL NADU	June 12, 2006
Ramani Babu Vs. Commissioner of Police	January 20, 2006
RAMANI GURUKKAL MANACHANALLUR POST TRICHY DISTRICT Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT CHENNAI	April 25, 2006
RAMAR Vs. STATE	November 4, 2006
RAMARAJ Vs. INSPECTOR OF POLICE	October 18, 2006
RAMARAJ Vs. STATE	April 6, 2006
RAMASAMI Vs. PERIAMMAL	September 29, 2006
RAMASAMY Vs. RAJAMMAL	October 9, 2006
RAMASAMY Vs. STATE	December 4, 2006
RAMASAMY GOUNDER Vs. PAVAYEE AMMAL	November 1, 2006
RAMASAMY GOUNDER Vs. KODUMUDI TOWN PANCHAYAT	March 20, 2006
RAMASAMY PILLAI Vs. R BALASUBRAMANIAM	January 10, 2006
RAMASAMY V Vs. TAHSILDAR CAMP OFFICE	July 13, 2006
RAMASWAMY Vs. DHANALAKSHMI BANKERS	April 4, 2006
RAMATHAL Vs. SUPPATHAL	July 28, 2006
RAMAYEE Vs. SAKTHIVEL	November 10, 2006
RAMESH Vs. STATE OF TAMIL NADU	December 14, 2006
RAMESH Vs. STATE OF TAMIL NADU	July 7, 2006
RAMESH Vs. STATE OF TAMIL NADU	July 4, 2006
RAMESH Vs. STATE	July 6, 2006
RAMESH Vs. STATE OF TAMIL NADU	June 19, 2006
RAMESHKUMAR Vs. SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT CHENNAI	April 24, 2006
RAMKONE AND OTHERS Vs. K. VIJAYAN @ SELVARAJ AND OTHERS	February 11, 2006
RANGANATHAN Vs. D SHANMUGASUNDARAM	February 27, 2006
RANGANAYAKI Vs. RAJENDRAN	August 9, 2006
RANGASAMY Vs. SUPERINTENDING ENGINEER	September 13, 2006
RANGNATHA PADAYACHI Vs. SEETHALAKSHMI	February 14, 2006
RANI Vs. STATE	March 1, 2006
RANI Vs. STATE OF TAMIL NADU	July 17, 2006
RANI MANGAMMAL TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT TRICHY	October 16, 2006
RANJIT Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 17, 2006
RANJIT ALIAS RANJIT KUMAR Vs. STATE OF TAMIL NADU	August 22, 2006
RANJIT PISHAROTY Vs. INTERPRETER ADDITIONAL CHIEF METROPOLITAN MAGISTRATE COURT	December 15, 2006
RANJITH Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	March 13, 2006
RANJITH KUMAR Vs. STATE	April 10, 2006
RANJITHAM W/O K MOHAN, PREMPLOYEES STATE INSURANCE CORPORATIONDENT, GOUNDACHI PUDUR PANCHAYAT AND K BALASUBRAMANIAN Vs. DISTRICT COLLECTOR AND U DEIVASIGAMANI	April 18, 2006
RANKA CORPORATION Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL	January 18, 2006
Raoul Vs. Thierry Sandammalle	January 30, 2006
RAP MFRS EMPLOYEES WELFARE UNION, REP. BY GENERAL SECRETARY, MR. MUTHUSAMY, HOSUR Vs. THE DEPUTY COMMISSIONER OF LABOUR, SALEM AND OTHERS	April 21, 2006
RAPTAKOS BRETT AND COMPANY PRIVATE LIMITED Vs. MODI BUSINESS CENTRE PRIVATE LIMITED	March 10, 2006
RASAMMAL Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	July 5, 2006
RASI ELECTRODES Vs. DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE	November 3, 2006
RATHINAMBAL Vs. P RAJASEKARAN	February 7, 2006
RAVI Vs. STATE	June 19, 2006
RAVI ALIAS DEENAN Vs. STATE OF TAMIL NADU	March 14, 2006
RAVI ALIAS RAVICHANDRAN Vs. STATE OF TAMIL NADU	February 15, 2006
RAVI GOUNDER Vs. STATE	August 21, 2006
RAVI PAINTS AND CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	December 1, 2006
RAVI PRAKASH KHEMKA Vs. INCOME TAX APPELLATE TRIBUNAL B BENCH CHENNAI RAJAJI BHAVAN BESANT NAGAR CHENNAI 90	April 24, 2006
RAVICHANDRAN Vs. INSPECTOR OF POLICE THITTAKUDI POLICE STATION	September 4, 2006
RAVICHANDRAN Vs. SUB INSPECTOR OF POLICE	March 31, 2006
RAVIKUMAR DISTILLERIES LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL SOUTH ZONAL BENCH	October 30, 2006
RAVINDRA AND CO RAICHUR Vs. KARUNAMBIKAI MILLS PVT LTD TAMIL NADU	March 29, 2006
RAVUNAMMAL Vs. SAMBANDHAM	October 9, 2006
RAYALA CORPORATION P. LTD Vs. UNION OF INDIA	April 5, 2006
RAYAR Vs. STATE OF MADRAS	February 1, 2006
RBR GARMENTS P. LTD. Vs. STATE	December 1, 2006
RDS PROJECTS LTD Vs. COMMERCIAL TAX OFFICER	November 2, 2006
REENA SILICATE INDUSTRIES PVT LTD Vs. GAIL INDIA LTD	February 14, 2006
REGIONAL DIRECTOR E S I CORPORATION Vs. MANAGEMENT OF MADRAS INDUSTRIAL PRODUCTS	August 30, 2006
REGIONAL DIRECTOR E S I CORPORATION Vs. DOMORE TOOLS AND ACCESSORIES P LTD	November 20, 2006
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. GODREJ SOAPS P LTD	March 16, 2006
REGIONAL PROVIDENT FUND COMMISSIONER Vs. INDIA PISTONS LTD	February 1, 2006
REGIONAL PROVIDENT FUND COMMISSIONER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 31, 2006
REGIONAL PROVIDENT FUND COMMISSIONER TAMIL NADU AND PONDICHERRY STATES EMPLOYEES PROVIDENT FUNDS Vs. INDIA PISTONS LTD	March 14, 2006
RELIANCE GENERATORS PVT LTD Vs. COMMERCIAL TAX OFFICER	February 24, 2006
REMSON INDUSTRIES LTD Vs. USHA AGENCIES A HINDU JOINT FAMILY CONCERN	July 20, 2006
REMUKI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES	July 28, 2006
RENGASAMY Vs. RUGMINI	August 24, 2006
RETHINASAMY Vs. AMSAVALLI	September 26, 2006
RETIRED OFFICIALS ASSOCIATION Vs. STATE OF TAMIL NADU	October 18, 2006
REVATHY Vs. STATE OF TAMIL NADU	July 3, 2006
REVENUE DIVISIONAL OFFICER SIVAKASI Vs. SEENIAMMAL	October 18, 2006
REVENUE SECRETARY Vs. SYED LIAQUATH PEERAN	December 1, 2006
RICHARD Vs. GOVERNMENT OF TAMIL NADU	October 19, 2006
RIDE MASTER RIMS PRIVATE LTD Vs. ING VYSYA BANK LTD	July 31, 2006
RITA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	June 13, 2006
RITA FLORENCE Vs. SIVAGAMI ACHI	December 22, 2006
RIZWANA ZIYATH Vs. STATE OF TAMIL NADU	February 15, 2006
ROBERT Vs. STATE	March 28, 2006
ROBERT PRABHAKAR Vs. DAVID EBENEZER	September 29, 2006
ROBINSON STUART Vs. GOVERNMENT OF INDIA	November 16, 2006
ROCK BELLER Vs. INSPECTOR OF POLICE	September 6, 2006
ROMAN CATHOLIC DIOCESE OF THANJAVUR Vs. JOINT DIRECTOR OF EMPLOYMENT AND TRAINING	June 19, 2006
RUBY ESTHER MARY Vs. DOMINIC XAVIER ALIAS THOMUNI	October 10, 2006
RUDHRAKOTTI Vs. COMMISSIONER OF POLICE GREATER CHENNAI	August 1, 2006
RUKMANI DEVI Vs. DIRECTOR DIRECTOR OF ELEMENTARY EDUCATION	June 27, 2006
S A DOSS Vs. WORKING WOMEN VOLUNTARY SERVICE	October 31, 2006
S A KANTHIMATHI Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS	February 15, 2006
S A MOHAMMED SHERIFF Vs. C D MEYYAPPAN	November 22, 2006
S A RAJAN Vs. A VENKATESAN	July 4, 2006
S A VELUSAMY Vs. STATE OF TAMILNADU	July 13, 2006
S A VISWANATHAN DIED Vs. R KRISHNAN	July 24, 2006
S ABEL JEYARAJ Vs. DIRECTOR OF SCHOOL EDUCATION	September 28, 2006
S ALAMELU Vs. GOVT OF TAMIL NADU	September 6, 2006
S AMALRAJ Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF SCHOOL EDUCATION SECRETARIAT 600 009	December 28, 2006
S ANBARASU Vs. N SENGOTTIYAN	October 30, 2006
S ANDI THEVAR Vs. STATE	April 7, 2006
S ANNAMALAIPILLAI AND KANNAGI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, ADI DRAVIDA WELFARE DEPARTMENT; DISTRICT COLLECTOR AND SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE OFFICER	September 8, 2006
S ANSAR BASHA Vs. INSPECTOR OF POLICE	July 3, 2006
S ARUL JOSEPH DALTON Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	August 30, 2006
S ARULMANI Vs. GOVERNMENT OF TAMIL NADU	March 10, 2006
S ARULSELVAN Vs. GOVERNMENT OF TAMIL NADU	February 17, 2006
S ARUNKUMAR ALIAS ASLIN Vs. STATE OF TAMILNADU	January 31, 2006
S BALACHANDAR Vs. N PALANISAMY	July 7, 2006
S BALAKRISHNAN Vs. UNION OF INDIA	December 18, 2006
S BALAKRISHNAN Vs. SECRETARY TO GOVERNMENT TAMIL CULTURE AND RELIGIOUS ENDOWMENT DEPT	November 15, 2006
S BALASAMBANDAMOORTHY Vs. STATE OF TAMIL NADU	September 29, 2006
S BALASUBRAMANIAN Vs. DY REGISTRAR OF CO OP SOCIETIES VIRUDHUNAGAR	July 14, 2006
S BASKARAN Vs. SUPERINTENDENT OF POLICE	December 11, 2006
S BHARATHI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	February 15, 2006
S C KRISHNAN Vs. DISTRICT LEVEL VIGILANCE COMMITTEE	August 7, 2006
S CHANDRU Vs. UNION OF INDIA	April 10, 2006
S CHINNATHAMI Vs. STATE OF TAMIL NADU	October 19, 2006
S CHOCKALINGAM Vs. GOVERNMENT OF TAMIL NADU	March 23, 2006
S CHOKALINGAM Vs. STATE	March 20, 2006
S DAVID Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PUBLIFE INSURANCE CORPORATION WORKS DEPARTMENT; CHIEF ENGINEER GENERAL, PUBLIFE INSURANCE CORPORATION WORK DEPARTMENT AND EXECUTIVE ENGINEER, PUBLIFE INSURANCE CORPORATION WORKS DEPARTMENT	April 20, 2006
S DEVAKADAKSHAM Vs. DISTRICT EDUCATIONAL OFFICER	September 13, 2006
S DEVARAJ Vs. SUPERINTENDING ENGINEER OFFICE OF THE SUPERINTENDENT ENGINEER	December 14, 2006
S DHANANJEYAN Vs. R MOHAN	September 19, 2006
S DHANASEKARAN Vs. COMMISSIONER OF POLICE	April 13, 2006
S DHARMARAJ Vs. TAMIL NADU TEXTILES CORPORATION LTD	September 13, 2006
S DORAISAMY Vs. STATE OF TAMIL NADU	November 13, 2006
S DURAIKANNU Vs. MANAGING DIRECTOR P L HAULWAL TRAILERS LIMITED	September 12, 2006
S EKAMBARAM Vs. CHIEF EDUCATIONAL OFFICER PANAGAL BUILDING SAIDAPET	December 20, 2006
S ESWARAN Vs. TASILDHAR SRIVAIKUNTAM TALUK THOOTHUKUDI DISTRICT	April 21, 2006
S FRANCIS PETER Vs. DIRECTOR OF ELEMENTARY EDUCATION	September 7, 2006
S GANAPATHY Vs. COMMISSIONER OF COMMERCIAL TAXES CHENNAI	June 21, 2006
S GANAPATHY Vs. COMMISSIONER OF POLICE	March 27, 2006
S GANDHI Vs. STATE OF TAMIL NADU	April 3, 2006
S GANESAN Vs. STATE OF TAMIL NADU	March 14, 2006
S GANESAN Vs. UNION OF INDIA	September 1, 2006
S GANESAN Vs. INDIAN BANK	December 14, 2006
S GEETHA SRINIVASAN Vs. B K NARAYANA CHETTIAR	October 26, 2006
S GOPAL Vs. M R SHANMUGARAMASWAMY	August 11, 2006
S GOPARAM Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE	July 13, 2006
S GURUMURTHY Vs. STATE	January 31, 2006
S GURUMURTHY Vs. N RAMAN	September 26, 2006
S GURUMURTHY Vs. COMMISSIONER OF POLICE	November 7, 2006
S HARIRAJULU Vs. DISTRICT COLLECTOR	March 13, 2006
S ISAIYENDHI Vs. INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION VELLORE	April 12, 2006
S JANARTHANAM Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION	November 29, 2006
S JAYA Vs. STATE OF TAMIL NADU	July 14, 2006
S JAYAKUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR THE STATE EXPRESS TRANSPORT CORPORATION LIMITED	August 21, 2006
S JAYALAKSHMI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU	April 4, 2006
S JAYAVEL Vs. THAMARAIKANI	September 13, 2006
S Jeyasheela Vs. Joint Registrar of Co operative Societies	January 17, 2006
S JEYASINGH RAJAN Vs. PRESIDENT KALLOORANI PANCHAYAT TIRUNELVELI DISTRICT	August 7, 2006
S K CHAUDHARY Vs. UNION OF INDIA	September 22, 2006
S K KRISHNAN Vs. AMBAL TRADERS	October 18, 2006
S K LODH Vs. STATE	September 21, 2006
S K M S TRAVELS Vs. TRANSPORT COMMISSIONER	January 6, 2006
S K MANIKANDAN Vs. SAINT MICHAEL S POLYTECHNIC COLLEGE	April 3, 2006
S K MUMTAJ BEGUM Vs. P M S MOHAMMED JAFRULLA KHAN	November 15, 2006
S K SEKAR Vs. COMMISSIONER OF POLICE OFFICE OF THE COMMISSIONER OF POLICE	March 31, 2006
S KADER MOHIDEEN Vs. STATE OF TAMIL NADU	June 28, 2006
S KALA Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT	September 29, 2006
S KANAGAMBAL Vs. STATE	July 19, 2006
S KANNAMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	August 7, 2006
S KANNAN AND COMPANY REP BY ITS PROPRIETOR S KANNAN AND FULL BRIGHT INC REP BY ITS MANAGING PARTNER S MOHAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED AND TMT A N VARALAKSHMI ARBITRATOR DISTRICT REVENUE OFFICER (RETD)	August 9, 2006
S KARTHIKEYANH Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	March 16, 2006
S KATHALINGAM Vs. COLLECTOR NAGAPATTINAM DISTRICT NAGAPATTINAM	June 27, 2006
S KATHIRESAN Vs. STATE	February 15, 2006
S KEETHA Vs. STATE OF TAMIL NADU, REP BY SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	June 19, 2006
S KRISHNAMOORTHY Vs. CHAIRMAN CUM MANAGING DIRECTOR	September 27, 2006
S KRISHNAN Vs. RATHINAVEL NAICKER	August 29, 2006
S KRISHNASAMY Vs. SUPERINTENDENT OF POLICE DINDIGUL	September 27, 2006
S KUPENDRAN Vs. TAMILNADU ELECTRICITY BOARD	December 8, 2006
S KUPPAMMAL Vs. A G KANNUSAMI	November 4, 2006
S L SASIKALA Vs. REGISTRAR, MANONMANIAM SUNDARANAR UNIVERSITY AND DR A P LIPTON, PRINCIPAL SCIENTIST, CENTRAL MARINE FISHERIES RESEARCH INSTITUTE, (INDIAN COUNCIL OF AGRICULTURAL RESEARCH)	September 19, 2006
S LAZER Vs. ADDL DIRECTOR GENERAL OF POLICE	December 18, 2006
S LEISTER Vs. UNION OF INDIA	December 5, 2006
S M A MOHAMED YUSOOF Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	February 8, 2006
S M RAMACHANDRAN Vs. DISTRICT COLLECTOR THIRUVALLUR	August 25, 2006
S M S LAKSHMI Vs. GOVERNMENT OF INDIA	July 24, 2006
S MAALIYATHRI Vs. COMMISSIONER PALLAVARAM MUNICIPALITY	September 13, 2006
S MADAN KUMAR Vs. K ARJUNAN	February 1, 2006
S MAGALINGAM Vs. A GANESAN	March 6, 2006
S MAHESWARI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	July 5, 2006
S MANICKA VASAGAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF TREASURIES AND ACCOUNTS	February 28, 2006
S MANJUNATHAN Vs. JOINT REGISTRAR OOTACAMUND	October 17, 2006
S MARIMUTHU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING MADURAI CIRCLE	April 28, 2006
S MOHAMED RABI Vs. DIRECTOR OF SCHOOL EDUCATION	December 6, 2006
S MURALIDHARAN Vs. M MUTHUKARUPPAN	March 13, 2006
S MURUGAN Vs. TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD	August 19, 2006
S MURUGAN Vs. COMMISSIONER CORPORATION OF SALEM	October 16, 2006
S MURUGAVEL Vs. DISTRICT REVENUE OFFICER	June 15, 2006
S MURUGESAN Vs. V VIJAY SAI	October 25, 2006
S MURUGESAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT FORT ST GEOERGE	December 6, 2006
S MUTHUKRISHNAN ALIAS KATTAIYAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF CUDDALORE	March 1, 2006
S MUTHUKUMARASWAMY PROPRIETOR OF FILLO HOTEL Vs. GOVERNMENT OF PONDICHERRY	February 1, 2006
S MUTHULAKSHMI Vs. STATE OF TAMIL NADU	March 3, 2006
S MUTHUVEL Vs. DIRECTOR OF ELEMENTARY EDUCATION	August 17, 2006
S N KITTUSWAMY Vs. PALANIYAMMAL	January 6, 2006
S NAGARAJ Vs. C NIRANJAN	March 23, 2006
S NATARAJAN Vs. TAMIL NADU ELECTRICITY BOARD	June 1, 2006
S NAVANEETHAM Vs. STATE OF TAMIL NADU	September 25, 2006
S NAYAGAM Vs. FOOD CORPORATION OF INDIA	June 27, 2006
S NEDUNCHEZHIAN REP BY HIS POWER OF ATTORNEY MALA NEDUNCHEZHIAN Vs. KUMARAN FOUNDATION REP BY ITS PARTNER MR P T NATHAN SON OF LATE PARAMANAYAGAM	October 11, 2006
S P A OFFSET Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD	November 23, 2006
S P JAISANKAR Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYATS	March 24, 2006
S P JASWANTH KUMAR Vs. STATE OF TAMIL NADU	June 14, 2006
S P MEIAPPAN Vs. STATE	September 14, 2006
S P MUTHU Vs. KIRUPAKARAN	February 1, 2006
S P SHANKAR Vs. S P SUBRAMANI	February 22, 2006
S P VELAYUTHAM Vs. STATE	August 31, 2006
S PADMAVATHY Vs. SUBBULAKSHMI	March 7, 2006
S PALANI, CONTRACTOR Vs. UNIION OF INDIA, REP BY GENERAL MANAGER, SOUTHERN RAILWAY; G NARAYANAN, CHIEF GENERAL ENGINEER; R RAMANATHAN, CHIEF ENGINEER MRTS PROJECT (RAILWAYS COMMITTEE) AND S VIJAYARAGHAVAN, CHIEF ACCOUNTS OFFICER (CONSTRUCTION) SOUTHERN RAILWAY	October 27, 2006
S PALANISAMY GOUNDER Vs. N PALANISAMY	December 18, 2006
S PANDIAN Vs. A G VELAYUDHAM	June 16, 2006
S PARAMESWARAN Vs. SECRETARY UNION OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI	May 23, 2006
S PARASAMAL Vs. G RAMAMURTHY	November 28, 2006
S PARIMALA Vs. STATE OF TAMIL NADU, REP BY SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE	July 5, 2006
S PARTHASARATHY Vs. DURAI ALIAS GOVINDASAMY	March 10, 2006
S PETER RAJ Vs. MANAGER R C SCHOOL BISHOP OF TUTICORIN	January 10, 2006
S PITCHAI AROCKIYAM Vs. DISTRICT ELEMENTARY EDUCATIONAL	April 13, 2006
S PITCHUMANI Vs. K PALANISAMY	June 30, 2006
S PONNATHAL Vs. DIRECTOR OF MEDICAL	September 4, 2006
S POOCHI AMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	July 3, 2006
S POONGAVANAM Vs. SPECIAL OFFICER HH 565 KADALADI PRIMARY AGRI CO OP BANK LTD	September 29, 2006
S PREMA Vs. STATE OF TAMIL NADU	April 4, 2006
S PURUSHOTHAMAN Vs. ASSOCIATED TRADING CORPORATION PVT LTD	April 10, 2006
S R BALASUBRAMANIYAN M L A Vs. STATE OF TAMIL NADU	March 16, 2006
S R ERADHA Vs. MANAGING DIRECTOR THE TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD	February 17, 2006
S R MAHENDRA RAJ Vs. V A GNANAPRAKASAM [DECEASED]	December 16, 2006
S R SUBRAMANIAN Vs. SYNDICATE BANK	November 24, 2006
S RADHA MONY Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU	December 19, 2006
S RADHAKRISHNAN Vs. DISTRICT COLLECTOR THANJAVUR	April 6, 2006
S RADHAKRISHNAN Vs. STATE OF TAMIL NADU	July 12, 2006
S RAGAVACHARI Vs. V S NARAYANAN	September 28, 2006
S RAJAKUMARI Vs. CHAIRMAN THE TAMIL NADU ELECTRICITY BOARD	November 15, 2006
S RAJENDIRAN Vs. STATE OF TAMIL NADU	July 17, 2006
S RAJENDRAN Vs. DEPUTY COMMISSIONER OF POLICE CRIME AND TRAFFIC	February 16, 2006
S RAJESH ALIAS ANANTHARAMAN Vs. STATE	March 6, 2006
S RAJESWARI Vs. SUPERINTENDENT OF POLICE	February 8, 2006
S RAJU Vs. DISTRICT REVENUE OFFICER THOOTHUKUDI	August 24, 2006
S RAJU Vs. ASSISTANT COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE, TUTICORIN PORT TRUST; DEPUTY COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE, TUTICORIN PORT TRUST; GROUP COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE	December 13, 2006
S RAMACHANDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FORLAND ADMINISTRATION CHEPAUK	September 20, 2006
S RAMALINGHAM Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD	December 21, 2006
S RAMAN Vs. AYYAPPAN	November 24, 2006
S RAMANI Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD	February 11, 2006
S RAMESH KUMAR Vs. STATE OF TAMIL NADU	April 6, 2006
S RAMKUMAR Vs. STATE OF TAMIL NADU	December 4, 2006
S RANGABASHYAM Vs. STATE OF TAMIL NADU	November 20, 2006
S RATHINASAMY Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	June 13, 2006
S RAVI Vs. UNION OF INDIA	December 4, 2006
S RAVI Vs. PRINCIPAL	December 11, 2006
S RENGARAJ Vs. PUNJAB NATIONAL BANK	November 27, 2006
S S D OIL MILLS LIMITED REP BY ITS DIRECTOR D RAMAMOORTHY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT ENERGY DEPARTMENT, CHAIRMAN TAMIL NADU ELECTRICITY BOARD AND SUPERINTENDING ENGINEER	April 19, 2006
S S INTERNATIONAL A DIVISION OF S S I MEDIA INDIA PVT LTD Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	December 28, 2006
S S K TRADING COMPANY Vs. COMMERCIAL TAX OFFICER	October 26, 2006
S S RAJASEKAR Vs. UNION OF INDIA	December 6, 2006
S SATHANA Vs. COMMISSIONER OF POLICE	March 14, 2006
S SATHIA CHANDRAN Vs. STATE OF TAMIL NADU	September 14, 2006
S SATHYAKUMAR Vs. INDIAN OVERSEAS BANK	June 14, 2006
S SEKAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	March 6, 2006
S SELVAKANI Vs. SAVARIMUTHU	December 4, 2006
S SELVARAJ Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM	April 6, 2006
S SELVARAJ Vs. PRESIDING OFFICER LABOUR COURT	June 27, 2006
S SEVUGAN Vs. CHIEF EDUCATIONAL OFFICER VIRUDHUNAGAR DISTRICT	January 25, 2006
S SHAKILA BEGAM Vs. STATE OF TAMILNADU	September 28, 2006
S SHANKAR Vs. STATE	December 14, 2006
S SHANMUGAM Vs. STATE OF TAMIL NADU	April 25, 2006
S SIVAGAMI Vs. GOVERNMENT OF TAMIL NADU	August 1, 2006
S SIVAGNANAM VAIDYAR Vs. GOVERNMENT OF TAMIL NADU	September 6, 2006
S SIVAKUMAR Vs. DEPUTY INSPECTOR OF FACTORIES	September 8, 2006
S SOUNDARAPANDIAN Vs. PONRAM	October 19, 2006
S SRIDHAR Vs. KANNUPAIYAN	June 19, 2006
S SRINIVASALU Vs. FOOD CORPORATION OF INDIA	July 21, 2006
S SRINIVASAN Vs. DIRECTOR OF SCHOOL EDUCATION DPI	September 13, 2006
S SRIVIDHYA Vs. STATE OF TAMIL NADU	March 13, 2006
S SUBRAMANIAM Vs. STATE OF TAMIL NADU	June 27, 2006
S SUBRAMANIAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES SIVAGANGAI REGION ROAD SIVAGANGAI	December 19, 2006
S SUKUMAR Vs. M RANGASAMY GOUNDER	April 25, 2006
S SUNDARASAMY Vs. S SARASWATHY	August 2, 2006
S SUNDARAVADIVELU Vs. SUPERINTENDENT OF POLICE	March 9, 2006
S SUNDARESAN Vs. S SANTHANAM	January 31, 2006
S SUYAMBULINGAM Vs. TUTICORIN PORT TRUST	March 10, 2006
S SYED MASTHAN Vs. SYED MUBARAK	August 18, 2006
S TAMILARASI Vs. M P RAM MOHAN RAJA	July 13, 2006
S Tamiljeselvan Vs. Registrar Tamilnadu Central Administrative Tribunal	January 27, 2006
S THIYAGARAJAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	February 17, 2006
S ULAGMMAL Vs. INSPECTOR DENRAL OF REGISTRATION	April 10, 2006
S V CHIDAMBARAM Vs. S SIKKANDHAR BATCHA	October 18, 2006
S V MAHALINGAM Vs. COLLECTOR PASUMPON MUTHURAMALINGA THEVAR DISTRICT AT SIVAGANGAI	September 25, 2006
S V RAMAMURTHY Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HOME DEPARTMENT FORT ST GEORGE CHENNAI Â€“ 600 009	April 28, 2006
S VAIDYANATHAN Vs. SUB INSPECTOR OF POLICE KADAMPULIYUR	June 15, 2006
S VALLI Vs. STATE OF TAMIL NADU	September 18, 2006
S VASUDEVAN Vs. SECRETARY TO GOVERNMENT PUBLIC LAW AND ORDER A DEPARTMENT FORT ST GEORGE	August 21, 2006
S VELU Vs. MANONMANIAM SUNDARANAR UNIVERSITY	July 28, 2006
S VENKATALAKSHMI Vs. GOVERNMENT OF TAMIL NADU	June 17, 2006
S VENKATESAN Vs. J INDUMATHI	July 25, 2006
S VIAJAYALAKSHMI Vs. SEKAR	December 20, 2006
S VICTOR Vs. LABOUR OFFICER G S R BOOMIBALAGAN AND A R	June 28, 2006
S VIDYASHANKAR Vs. UNION OF INDIA	November 23, 2006
S VIJAYAKUMAR Vs. COMMISSIONER CORPORATION OF CHENNAI	December 22, 2006
S VIJAYARAMAN Vs. SPECIAL TAHSILDAR	April 26, 2006
S VIMALA Vs. STATE	March 31, 2006
S ZACHARIAS Vs. TAMIL NADU ELECTRICITY BOARD	August 22, 2006
S. DHANASEKARAN Vs. COMMISSIONER OF POLICE, MADURAI CITY COMMISSIONER AND ANOTHER	April 3, 2006
S. GURUMURTHY Vs. N. RAMAN	September 29, 2006
S. LOGANATHAN ALIAS KATTAIYAN AND OTHERS . Vs. STATE OF TAMIL NADU	March 29, 2006
S. MARIA ARUPUTHAM Vs. DIRECTOR OF AGRICULTURE,	September 7, 2006
S. RAGAVACHARI Vs. V.S. NARAYANAN DIRECTOR	September 27, 2006
S. RASALAM Vs. COMMISSIONER OF ADI DRAVIDAR & TRIBAL WELFARE	June 19, 2006
S. SENTHIL KUMAR, ERODE Vs. STATE	January 31, 2006
S. SRIDHARAN Vs. APPOLLO SINDHOORI CAPITAL INVEST LTD. AND ORS.	November 8, 2006
S. VENKATESAN Vs. MAHESWARI,	August 29, 2006
S.SREENIVASAN Vs. PRESIDING OFFICER	April 21, 2006
Sabapathy Vs. Secretary to Government Prohibition and Excise Dept	January 17, 2006
SABITHA BOOSHAN Vs. INSPECTOR OF POLICE	February 23, 2006
SADAIAN Vs. STATE	January 25, 2006
SADASIVAM Vs. S CHITRALEKHA	February 22, 2006
SADHASIVAM Vs. CHELLAMUTHU	November 6, 2006
SAGA FOOD PRODUCTS (P) LTD Vs. AVINASH P SHAMDASANI	December 22, 2006
SAHABUDEEN Vs. V HARIDASS	May 31, 2006
SAHU CYLINDERS AND UDYOG (P.) LTD Vs. REGISTRAR OF COMPANIES	January 5, 2006
SAHUL HAMEED Vs. MIL NADU CHIEF CONTROLLING REVENUE AUTHORITY CUM INSPECTOR GENERAL OF REGISTRATION CHENNAI	July 11, 2006
SAHUL HAMEED Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF	November 14, 2006
SAKETH INDIA LTD Vs. STATE OF TAMIL NADU	November 13, 2006
SAKTHI AND CO Vs. DESIGACHARY	April 7, 2006
SAKTHI CHEMICAL INDUSTRIES Vs. DEPUTY DIRECTOR ESI CORPORATION	August 10, 2006
SAKTHI DURGA BUILDERS AND DEVELOPERS Vs. P S RAMAN	December 19, 2006
SAKTHIVEL Vs. DHANDAPANI	December 15, 2006
SAKTHIVEL MODERN RICE MILL Vs. STATE OF TAMIL NADU	February 11, 2006
SAKUNTALA AMMAL Vs. E RAVI	December 6, 2006
SAKUNTALA AMMAL Vs. E RAVI	December 1, 2006
SAKUNTHALA Vs. STATE	July 28, 2006
SALEM VIVEKANANDA ENGLISH INSTITUTE Vs. VIVEKANANDA KALVI NILAYAM PVT LTD	October 30, 2006
SALUKA BEEVI Vs. RAJAMANI AMMAL	August 11, 2006
SAMBANDAN Vs. KUNJAMMAL	October 12, 2006
SAMBANDASAMY MUDALIAR Vs. M ANBU AMMAL	November 2, 2006
SAMBASIVAM Vs. STATE	December 7, 2006
SAMPATH Vs. STATE	July 26, 2006
SAMPATH Vs. STATE OF TAMIL NADU	June 17, 2006
SAMPATH Vs. STATE OF TAMIL NADU	June 26, 2006
SAMPATH Vs. STATE OF TAMIL NADU	February 3, 2006
SAMPATH ALIAS PALANI Vs. STATE	January 20, 2006
SAN J ROCK FORT Vs. PRAKASH	April 7, 2006
SANAVAS Vs. MANIYAN	April 20, 2006
SANDEEP MEHTA Vs. STATE	November 28, 2006
SANGEETHA Vs. STATE OF TAMIL NADU	April 13, 2006
SANGEETHA Vs. STATE OF TAMIL NADU	April 3, 2006
SANGIAH Vs. STATE OF TAMIL NADU	December 7, 2006
SANJAY Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	September 26, 2006
SANJAY DALMIA Vs. STATE	August 10, 2006
SANJAY RAGHURAM Vs. TELENGANA INVESTMENTS AND FINANCES LTD	March 24, 2006
SANKAR Vs. STATE OF TAMIL NADU	October 25, 2006
SANKAR Vs. STATE OF TAMIL NADU	December 7, 2006
SANMUGAM Vs. SAMMUNDEESWARI	October 11, 2006
SANTHA Vs. STATE OF TAMIL NADU	July 14, 2006
SANTHA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 28, 2006
SANTHA MUNIKUMAR Vs. STATE OF TAMIL NADU	September 27, 2006
SANTHANARAMAN Vs. MANAGEMENT OF NEEDAMANGALAM CO OPERATIVE AGRICULTURAL BANK LTD	September 19, 2006
SANTHAPPAN Vs. JEYA SEELI	April 10, 2006
SANTHI ALIAS SARASWATHI Vs. STATE OF TAMILNADU	August 1, 2006
SANTHOSH Vs. COMMISSIONER OF POLICE	March 20, 2006
SANTHOSH MEDICALS Vs. ASSISTANT DIRECTOR OF DRUGS CONTROL CUM LICENSING AUTHORITY	July 31, 2006
SARASAGOPAL Vs. AKSHAYA HOMES	November 28, 2006
SARASU ALIAS SARASWATHI Vs. STATE OF TAMIL NADU	June 13, 2006
SARASWATHI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE	July 31, 2006
SARASWATHI Vs. YASODHAMMAL	November 30, 2006
SARASWATHI AMMAL Vs. PONNINATHA NAINAR	February 28, 2006
SARAVANA THEATRE Vs. MOOGAMBIGAI FINANCIERS	September 12, 2006
Saravanan Vs. Secretary to Government Prohibition and Excise Dept	January 23, 2006
SARAVANAN Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPT	March 6, 2006
SARAVANAN Vs. STATE OF TAMIL NADU	July 10, 2006
SARGUNAM Vs. V R JAYASINGH	December 12, 2006
SAROJA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	June 21, 2006
SAROJAMMAL Vs. EXECUTIVE OFFICER ARUL MIGU CHELLAPILLAIAR TEMPLE	August 24, 2006
SAROJINI CHANDRAKUMAR Vs. RIGID HOSPITALS PRIVATE LIMITED	February 3, 2006
SARSWATI ENGINEERING WORKS Vs. CHIEF ENGINEER DISTRIBUTION VELLORE REGION	December 13, 2006
SASI ALIAS SASIKUMAR Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND COMMISSIONER OF POLICE	July 11, 2006
SASI POLY COLOURS Vs. LAKSHMI POLYMERS	March 28, 2006
SATHISH RAJ Vs. ATLANTA APPLIED DYNAMICS INDIA PVT LTD	October 26, 2006
SATHISH; RAJI; MARK ANTHONY AND SENTHIL KUMAR Vs. STATE REP BY INSPECTOR OF POLICE	September 19, 2006
SATHIYAMURTHY Vs. STATE OF TAMIL NADU	September 7, 2006
SATHYA Vs. STATE	February 14, 2006
SATHYA Vs. STATE OF TAMIL NADU	June 26, 2006
SATHYABAMA INSTITUTE OF SCIENCE AND TECHNOLOGY Vs. UNION OF INDIA	July 13, 2006
SATHYAMURTHY Vs. STATE	February 22, 2006
SAVAMALAI ESTATES LTD Vs. STATE OF TAMIL NADU	June 20, 2006
SAVARIMUTHU Vs. MARICANNU	November 6, 2006
SAVITHIRI Vs. STATE OF TAMIL NADU	April 4, 2006
SAVITHIRIAMMAL Vs. STATE OF TAMIL NADU	June 17, 2006
SAYIRA BANU Vs. SPECIAL DEPUTY COLLECTOR STAMPS TRICHY	July 5, 2006
SECRETARY NATIONAL COLLEGE Vs. N BASKARAN	August 25, 2006
SECRETARY NESAMONY MEMORIAL CHRISTIAN COLLEGE NAGERCOIL Vs. STATE OF TAMIL NADU	November 8, 2006
SECRETARY PARUNTHALAIVAR KAMARAJAR HIGHER SECONDARY SCHOOL Vs. A JEYAPAUL MOHAN	June 22, 2006
SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION Vs. R JAYAKUMAR	October 17, 2006
SECRETARY TO GOVERNMENT Vs. M PUGALENDRAN	February 2, 2006
SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT Vs. A D SELVARAJ	December 19, 2006
SECRETARY TO GOVERNMENT HEALTH DEPARTMENT Vs. P A ADALARASU	February 6, 2006
SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT Vs. G MAHALINGAM	February 11, 2006
SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT Vs. S PONRAJ	February 13, 2006
SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND THE SPECIAL TAHSILDAR (NEIGHBOURHOOD SCHEME) AND LAND ACQUISITION OFFICER Vs. M SUBRAMANIA PILLAI; KASITHANKAM AND P MAHADEVAN	June 16, 2006
SECRETARY VIVEKANANDA HIGHER SECONDARY SCHOOL Vs. M NALLAPERUMAL	March 22, 2006
SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION; R JAYAKUMAR Vs. R JAYAKUMAR	October 17, 2006
SEELAN ALIAS JAYASEELAN Vs. STATE	July 27, 2006
SEENIAMMAL Vs. STATE OF TAMIL NADU	March 14, 2006
SEENU ALIAS SRINIVASAN Vs. STATE OF TAMIL NADU	March 14, 2006
SEERANGAN Vs. CHINNANNA GOUNDER	September 25, 2006
SEKAR Vs. STATE	September 26, 2006
SEKAR Vs. THE STATE	March 13, 2006
SEKAR Vs. DISTRICT COLLECTOR	February 27, 2006
Sekar Vs. State of Tamil Nadu	January 31, 2006
SEKAR ALIAS CHANDRASEKAR ALIAS CHINNA KANAGU Vs. COMMISSIONER OF POLICE	June 27, 2006
SEKAR ALIAS SETTUALIASNONDI SETTU Vs. STATE	September 25, 2006
SEKHAR Vs. STATE, REP. BY THE INSPECTOR OF POLICE, VIRALIMALAI POLICE STATION, PUDUKOTTAI DISTRICT	November 21, 2006
SEKHAR Vs. STATE	October 31, 2006
SELF FINANCING PRIVATE TEACHER TRAINING INSTITUTES ASSOCIATION Vs. STATE OF TAMIL NADU	August 19, 2006
SELLAMMAL Vs. JOINT DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES AND FAMILY WELFARE	March 23, 2006
SELLAMUTHU Vs. STATE	September 29, 2006
SELLAMUTHUGOUNDER Vs. MARAPPAGOUNDER	November 29, 2006
SELVAKANI @ KANI Vs. STATE	February 21, 2006
SELVAKULENDRAN ALIAS SELVAM ALIAS BABU Vs. STATE OF TAMIL NADU	March 15, 2006
SELVAKUMAR Vs. STATE OF TAMILNADU	March 7, 2006
SELVAKUMAR Vs. STATE OF TAMIL NADU	April 3, 2006
SELVAKUMAR @ KUTTY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	September 18, 2006
SELVAM Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	July 11, 2006
SELVAM Vs. STATE	December 1, 2006
SELVAM ALIAS JOTHIRAJ Vs. STATE OF TAMIL NADU	March 14, 2006
SELVAN Vs. STATE	March 21, 2006
SELVARAJ Vs. N JEYARAMAN	July 7, 2006
SELVARAJ Vs. SECRETARY TO GOVERNMENT	April 25, 2006
SELVARAJ Vs. RAMACHANDRAN	September 14, 2006
SELVARAJ R Vs. MANAGEMENT OF AMALGAMATIONS REPCO LTD	February 6, 2006
SELVI Vs. SECRETARY TO GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT	March 28, 2006
SELVI Vs. SECRETARY TO GOVERNMENT, FOOD CO-OPERATION AND CONSUMER PROTECTION DEPARTMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND SECRETARY TO GOVERNMENT, FOOD AND CONSUMER PROTECTION DEPARTMENT, GOVERNMENT OF INDIA	March 28, 2006
SELVI J JAYALALITHA Vs. UNION OF INDIA	December 2, 2006
SELVI J JAYALALITHAA Vs. R RAJAGOPAL ALIAS R R GOPAL ALIAS NAKKHEERANGOPAL	March 15, 2006
SELVI S EMALDA MARY Vs. DIRECTOR OF SCHOOL EDUCATION AND DISTRICT EDUCATIONAL OFFICER	March 2, 2006
SENBAGASUNDARI Vs. KOTHANDAPANI PILLAI	December 7, 2006
SENGAZHANI REDDIAR Vs. N SABAPATHI	June 12, 2006
SENGOTTAYAN Vs. STATE	August 21, 2006
SENGOTTUVEL Vs. PONNUVEL	September 6, 2006
SENIOR COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE Vs. N SUNDARESAN NAIR	March 29, 2006
SENIOR MANAGER CANARA BANK Vs. A PUKRAJ	September 29, 2006
SENIYAMMAL Vs. COMMISSIONER OF POLICE	March 14, 2006
SENNAMPATTY MILK PRODUCERS CO OPERATIVE SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT	April 10, 2006
SENTHAMIZH Vs. STATE OF TAMIL NADU	August 7, 2006
SENTHIL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	March 14, 2006
SENTHIL ALIAS SENTHIL KUMAR ALIAS VEERA Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPT	March 14, 2006
SENTHIL COLLEGE OF EDUCATION Vs. VICE CHANCELLOR PONDICHERRY UNIVERSITY	May 4, 2006
SENTHIL KUMAR Vs. COMMISSIONER OF POLICE	July 3, 2006
SENTHIL KUMAR Vs. DISTRICT MAGISTRATE AND THE DISTRICT COLLECTOR OF COIMBATORE	March 20, 2006
SENTHIL KUMAR Vs. COOPERATIVE TRIBUNAL [PRINCIPAL DISTRICT JUDGE]	November 3, 2006
SENTHILKUMAR Vs. VELMURUGAN	September 27, 2006
SENTHILKUMAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	February 14, 2006
SESHACHALAM Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU	April 21, 2006
SESHASAYEE PAPER AND BOARDS LIMITED Vs. STATE OF TAMILNADU	February 28, 2006
SETHUPATHY Vs. C S JEEVAKUMAR	November 30, 2006
SETTAI MURUGAN ALIAS VELMURUGAN Vs. STATE OF TAMIL NADU	July 5, 2006
Settu Vs. District Magistrate and District Collector	January 24, 2006
SETTU Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	July 3, 2006
SETTU ALIAS ARUMUGAM Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	July 5, 2006
SETTU ALIAS ARUMUGAM Vs. SECRETARY TO GOVERNMENTAND GOVERNMENT OF TAMIL NADU	July 11, 2006
SHAH JAYANTILAL JIVRAJ AND CO Vs. UNION OF INDIA	May 17, 2006
SHAIK NAWAB Vs. UNION OF INDIA	December 12, 2006
SHANKAR Vs. STATE OF TAMILNADU	February 24, 2006
SHANKAR Vs. S VISWANATHAN	March 23, 2006
SHANMUGA ARTS SCIENCE TECHNOLOGY AND RESEARCH ACADEMY SASTRA Vs. BAR COUNCIL OF INDIA	March 21, 2006
SHANMUGA METAL Vs. REGIONAL DIRECTOR E S I SUB REGIONAL OFFICER MADURAI	December 7, 2006
SHANMUGA WINES Vs. V GANDHIMATHI	November 22, 2006
SHANMUGAM Vs. SENKOL MARY	November 24, 2006
SHANMUGARAJ Vs. SUPERINTENDENT OF POLICE THOOTHUKUDI DISTRICT	September 22, 2006
SHANMUGARAJA SPINNING MILLS Vs. INSPECTOR OF POLICE	February 21, 2006
SHANMUGHAM Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION	June 17, 2006
SHANMUGHAM DIED Vs. PARVATHI	June 20, 2006
SHANTHAKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE	November 23, 2006
SHANTHARAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER	October 17, 2006
SHANTHI Vs. STATE OF TAMIL NADU	June 13, 2006
SHANTHI Vs. INSPECTOR OF POLICE J 7 VELACHERY POLICE STATION CHENNAI DISTRICT	January 19, 2006
SHANTHI Vs. GOVERNMENT OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, DISTRICT COLLECTOR; INSPECTOR OF POLICE, PROHIBITION ENFORCEMENT DEPARTMENT(UNIT-I)	July 3, 2006
SHARATH KUMAR RATH; SAROJ KUMAR SADANGI AND PARAMESWARAN SATYAM; T S JAYACHANDAR, DEPUTY COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE; A CLETUS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL REP BY ITS REGISTRAR	April 21, 2006
SHARLI SUNITHA Vs. D BALSON	November 20, 2006
SHARP TOOLS Vs. STATE OF TAMIL NADU	September 29, 2006
SHERFUDEEN Vs. M A HAJEES	August 18, 2006
SHREE ANNAPOORNA, SHREE GOWRISHANKAR HOTELS (P) LTD Vs. COMMERCIAL TAX OFFICER	June 22, 2006
SHREE PADMA INDUSTRIES Vs. GOLDEN CITY STEELS	November 4, 2006
SHRI JAYENDRA SARASWATHI SWAMIGAL ALIAS SUBRAMANIAM Vs. STATE OF TAMIL NADU	February 7, 2006
SHRI RAJASTHANI JAIN SAMAJ EDUCATIONAL TRUST Vs. V SUBRAMANIAN	November 7, 2006
SHRIRAM INVESTMENT SERVICES LIMITED Vs. PALKI JEYPAD INVESTMENT P LIMITED	May 16, 2006
SIDDHA CONSTRUCTION P LTD Vs. M SHANMUGAM	August 10, 2006
SIDDHARAJ Vs. DHARMAPURI MARKETING COMMITTEE DHARMAPURI	November 27, 2006
SIECHEM TECHNOLOGIES PVT LIMITED Vs. VAROMET METALS LIMITED	July 25, 2006
SIGRID AGARWAL Vs. ANJAPPAR CHETTINAD RESTAURANT	January 27, 2006
Silambayee Vs. State rep	January 17, 2006
SILICON INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 4, 2006
SIMON AND ORS Vs. STATE OF TAMIL NADU	December 16, 2006
SIMPSON AND GENERAL FINANCE COMPANY LIMITED Vs. STATE OF TAMIL NADU	September 4, 2006
SINDHU CARGO SERVICES LTD Vs. COMMISSIONER OF CUSTOMS	February 3, 2006
SINGAPORE AIRLINES LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	December 22, 2006
Siva Vs. State of Tamil Nadu	February 6, 2006
SIVA ALIAS SIVANANDAM Vs. STATE OF TAMIL NADU	September 7, 2006
SIVAGAMI Vs. SECRETARY TO THE GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT	June 12, 2006
SIVAGAMI Vs. S MOHAN	December 18, 2006
SIVAKAMI Vs. SHANMUGASUNDARAM	July 10, 2006
SIVAKUMAR Vs. STATE OF TAMIL NADU	August 1, 2006
SIVAKUMAR Vs. STATE	March 1, 2006
SIVALINGAM Vs. STATE OF TAMIL NADU	June 30, 2006
SIVALINGAM Vs. STATE	November 3, 2006
SIVANMALAI VISWAKARMA SAMUTHAYA NALA SANGAM Vs. NATARAJAN	November 14, 2006
SIVANTHI VINAYAGHAR PRIMARY SCHOOL, REP BY ITS SECRETARY Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ASSISTANT ELEMENTARY EDUCATIONAL OFFICER	June 22, 2006
SIVARAJ Vs. STATE OF TAMIL NADU	March 24, 2006
SIVASHANMUGHARAJA Vs. S NARMATHAI	November 20, 2006
SIVASUBRAMANIYA GURUKAL Vs. EXECUTIVE OFFICER SREE SUBRAMANIYASWAMY TEMPLE MARUDAMALAI	July 20, 2006
SMILINE RUSHIDA Vs. N RAMESH	June 29, 2006
SOBIA HELAN Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT AT NAGERCOIL	June 15, 2006
SOCIETY FOR APPLIED MICROWAVE ELECTRONICS ENGINEERING AND RESEARCH Vs. M REVATHI	September 21, 2006
SOLAIAPPA SAMI MODERN RICE MILLS Vs. SUPERINTENDING ENGINEER CEDC/WEST ANNANAGAR	September 8, 2006
SOMASUNDARAM Vs. DHANALAKSHMI	November 17, 2006
SOMBU PADAYACHI Vs. R K RAMASAMI NAINAR	June 26, 2006
SONY JOHN @ SONY @ JEGAN Vs. COMMISSIONER OF POLICE, SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	March 27, 2006
SONY PICTURES RELEASING OF INDIA LTD Vs. STATE OF TAMIL NADU	July 7, 2006
SOSAMMA THAMPY Vs. ASSISTANT COMMISSIONER ULT CUM-COMPETENT AUTHORITY ULC	April 17, 2006
SOUNDARAMBAL Vs. GOVERNMENT OF TAMILNADU	March 9, 2006
SOUNDARESSANE ALIAS SOUNDARESSIN ALIAS SUNDARARAJU Vs. POUCHEPAVADY ALIAS POUCHEPAGANDY	November 10, 2006
SOUTH INDIA SURGICAL CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 6, 2006
SOUTHERN GROUP INDUSTRIES P LTD Vs. CREATIVE FOUNDATIONS PVT LTD	September 19, 2006
SOUTHERN INDUSTRIAL CORPORATION LTD Vs. STATE OF TAMIL NADU	July 6, 2006
SOUTHERN RAILWAY Vs. S DHARANI	December 8, 2006
SP RAMASWAMY Vs. DEPUTY INSPECTOR GENERAL DEPARTMENT OF ATOMIC ENERGY DAE HEAD QUARTERS	April 18, 2006
Special Deputy Collector Land Acquisition Vs. A T Varadarajan	January 4, 2006
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION Vs. R DURAI	June 17, 2006
SPECIAL OFFICER Vs. R PALANISAMY	August 21, 2006
SPECIAL OFFICER C 2553 KOMMESWARAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. R MUNISAMY	June 30, 2006
SPECIAL OFFICER H H 496 ISUKKAZHIKATTERI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. A SUNDARAM	December 13, 2006
SPECIAL OFFICER MADURANTHAKAM COOPERATIVE SUGAR MILLS Vs. JOINT COMMISSIONER OF LABOUR UNDER THE PAYMENT OF GRATUITY ACT 1972	October 17, 2006
SPECIAL RANGE-I MADURAI Vs. A TENZINGSIVAKASI	February 28, 2006
SPECIAL TAHSILDAR Vs. VALLIAMMAL	January 5, 2006
SPECIAL TAHSILDAR Vs. R SUNANTHA	August 11, 2006
SPECIAL TAHSILDAR Vs. SEENAPPA	November 3, 2006
SPECIAL TAHSILDAR Vs. MURUGESA GOUNDER	September 13, 2006
SPECIAL TAHSILDAR LA NEIGHBOURHOOD SCHEME Vs. GOVERNMENT OF TAMILNADU	September 8, 2006
SPECIAL TAHSILDAR LA NEIGHBOURHOOD SCHEME Vs. PANJA GOUNDER	July 13, 2006
SPORTING PASTIME INDIA LIMITED Vs. KASTHURI AND SONS LIMITED	June 28, 2006
SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU Vs. TARAPORE AND CO	June 28, 2006
SREE MURUGAN ENGINEERING PRODUCTS Vs. COMMERCIAL TAX OFFICER COIMBATORE	August 9, 2006
SREE MURUGAN ENGINEERING PRODUCTS Vs. COMMERCIAL TAX OFFICER, COIMBATORE	October 12, 2006
SREE RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS SEA PORT CUSTOM HOUSE	March 29, 2006
SREE UTHRADAM THIRUNAL HOSPITAL Vs. STATE	July 4, 2006
SRI RAJALAKSHMI STORES Vs. UNION OF INDIA	September 4, 2006
SRI RANGA THEVAR AND OTHERS Vs. THE STATE BY SUB-INSPECTOR OF POLICE SRIVAIKUNDAM POLICE STATION	January 24, 2006
SRI SHANMUGHA TALKIES VEERAVANALLUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION	December 1, 2006
SRI VARADARAJA TEXTILES PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS	August 1, 2006
SRI-LA-SRI AJAPPA NATESWARA PANDARA SANNATHI AVL, MEGANATHASWAMY THIRUKOIL Vs. DISTRICT COLLECTOR, INSPECTOR PANCHAYAT; COMMISSIONER, PANCHAYAT UNION AND PREMPLOYEES STATE INSURANCE CORPORATIONDENT, THIRUMAICHUR PANCHAYAT BOARD	June 27, 2006
SRIDEVI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	July 3, 2006
SRIKANTH Vs. STATE OF TAMIL NADU	July 6, 2006
SRINIVASA PERUMAL TRADING CO Vs. DEPUTY COMMISSIONER	September 11, 2006
SRINIVASA TRADING CO Vs. ASSISTANT COMMISSIONER	September 28, 2006
SRINIVASAM PILLAI Vs. SUBRAMANIAN	May 16, 2006
SRINIVASAN Vs. STATE OF TAMIL NADU	April 12, 2006
SRIRAM Vs. STATE OF TAMIL NADU	June 27, 2006
SRIVATSA TUBE CORPORATION Vs. K LATHA	June 19, 2006
ST MARK S EDUCATIONAL TRUST Vs. S VENKATESAN	June 22, 2006
ST MARK S EDUCATIONAL TRUST Vs. S SEKAR	June 22, 2006
ST MARK S EDUCATIONAL TRUST Vs. SAKUNTHALA	June 22, 2006
ST MARK S EDUCATIONAL TRUST Vs. S SAMPATH	June 22, 2006
ST MARKS EDUCATIONAL TRUST Vs. S ASHOK KUMAR	June 22, 2006
ST THOMAS MOUNT BABIES HOME Vs. STATE	March 22, 2006
ST-CMS ELECTRIC COMPANY PVT LIMITED Vs. UNION OF INDIA	June 8, 2006
STATE Vs. RAVI	October 10, 2006
STATE Vs. ANANDAN	March 3, 2006
STATE Vs. R VINOD KUMAR	March 31, 2006
STATE Vs. SUBRAMANIAN	January 18, 2006
STATE Vs. MARUTHAMUTHU	January 30, 2006
STATE Vs. KALI	February 11, 2006
STATE Vs. S RAJENDRAN	February 10, 2006
STATE Vs. THIYAGARAJAN	February 8, 2006
STATE Vs. SINGARAM PROP OF GURU METALS	August 2, 2006
STATE Vs. K PONMUDI	August 11, 2006
STATE Vs. SUBRAMANIAN	August 18, 2006
STATE Vs. RAVI ALIAS NATARAJAN	October 10, 2006
STATE Vs. MARIMUTHU AND OTHERS	October 9, 2006
STATE BANK OF INDIA Vs. P SARATHY	November 22, 2006
STATE BANK OF INDIA Vs. INSPECTOR OF LABOUR	September 1, 2006
STATE BANK OF MYSORE Vs. PUKHRAJMAL SUGARMAL LUNKAD	June 30, 2006
STATE BY INSPECTOR/RPF, MAYILADUTHURAI, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT, MADRAS Vs. MOHAMMED SHERIF AND ANOTHER	February 10, 2006
STATE EXPRESS TRANSPORT CORPORATION CHENNAI LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	December 21, 2006
STATE GOVERNMENT OF TAMIL NADU Vs. K VIJAYAKUMAR	February 22, 2006
STATE O TAMIL NADU Vs. SHANTHI	April 3, 2006
STATE OF MADRAS Vs. ANANDA	March 3, 2006
STATE OF TAMIL NADU Vs. G MADHESHWARAN	March 22, 2006
STATE OF TAMIL NADU Vs. TVL NEW KAMALIYA HOTEL	March 13, 2006
STATE OF TAMIL NADU Vs. N C NAHAR	April 4, 2006
STATE OF TAMIL NADU Vs. VIKAS ACADEMY DIRECTOR S	February 24, 2006
State of Tamil Nadu Vs. Tamil Nadu Arasu Uraga Kudineer Thitta Thozhil Nutpa Min Paniyalargal Sangam	January 6, 2006
STATE OF TAMIL NADU Vs. COONOOR TEA ESTATES CO LTD	June 19, 2006
STATE OF TAMIL NADU Vs. K S NARAYANAN	June 23, 2006
STATE OF TAMIL NADU Vs. TVL SHREE JAGAM SPINNING MILLS	April 24, 2006
STATE OF TAMIL NADU Vs. P SIVANANDHAM	June 17, 2006
STATE OF TAMIL NADU Vs. K KAILASAM	June 16, 2006
STATE OF TAMIL NADU Vs. SUBRAMANIA VILAS PRIMARY SCHOOL	August 25, 2006
STATE OF TAMIL NADU Vs. P PUSHPAM	August 11, 2006
STATE OF TAMIL NADU Vs. B KAMATCHI ELEMENTARY GRADE TEACHER	August 1, 2006
STATE OF TAMIL NADU Vs. RAMASUBRAMANIAN	August 4, 2006
STATE OF TAMIL NADU Vs. V S B EDUCATIONAL TRUST	August 9, 2006
STATE OF TAMIL NADU Vs. STATE OF TAMIL NADU	July 27, 2006
STATE OF TAMIL NADU Vs. S SIVAGAMI	July 13, 2006
STATE OF TAMIL NADU Vs. A CHINNASAMY SPECIAL REVENUE INSPECTOR FOREST SETTLEMENT OFFICE	December 22, 2006
STATE OF TAMIL NADU Vs. GOVINDARAJ	December 1, 2006
STATE OF TAMIL NADU Vs. M GANDHI	November 21, 2006
STATE OF TAMIL NADU Vs. S SOLAIMALAI NADAR	November 27, 2006
STATE OF TAMIL NADU Vs. P NARAYANAN	November 30, 2006
STATE OF TAMIL NADU Vs. S SAMU NARAYANAN	November 7, 2006
STATE OF TAMIL NADU Vs. ALAGIRISAMY	November 14, 2006
STATE OF TAMIL NADU Vs. K MOHAMMED MUSTAFA	September 14, 2006
STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND THE SPECIAL TAHSILDAR (LAND ACQUISITION) Vs. V NAGARAJ; JAYA; B M AMBAVATHY AND NARASIMMAIAH REP BY ITS POWER OF ATTORNEY MR N RAJENDRAN	October 19, 2006
STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, LABOUR DEPARTMENT; THE CHIEF INSPECTOR OF FACTORIES AND THE DEPUTY CHIEF INSPECTOR OF FACTORIES Vs. R VASANTHI	January 27, 2006
STATE OF TAMILNADU Vs. TVL NU TREAD TYRES	July 27, 2006
State Transport Employees Union Vs. Government of Tamil Nadu	January 27, 2006
STATE TRANSPORT EMPLOYEES UNION Vs. METROPOLITAN TRANSPORT CORPORATION LTD	November 20, 2006
STERLITE INDUSTRIES (INDIA) LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER	April 3, 2006
SUB REGISTRAR ADYAR CHENNAI Vs. CANARA BANK SAIDAPET BRANCH	February 24, 2006
SUB-REGISTRAR SUB-REGISTRARS OFFICE Vs. K KANDAMARAN	December 21, 2006
SUBA SPINNERS Vs. ANBOLI YARNS	March 28, 2006
SUBARAYALU NAIDU Vs. ARIKRISHNAN	November 20, 2006
SUBBAIYA GOUNDER Vs. M BALASUBRAMANIAM	October 18, 2006
SUBBALAKSHMI SANKARANARAYANAN Vs. VELUMALAI	February 24, 2006
SUBBATHAL Vs. ARUNACHALA GOUNDER	December 8, 2006
SUBBIAH Vs. STATE OF TAMIL NADU	April 7, 2006
SUBBIAH Vs. SAKTHI FINANCE LTD	June 19, 2006
SUBBIAH ALIAS VEMPATTI SUBBAIAH Vs. STATE OF TAMIL NADU	February 28, 2006
SUBBULAKSHMI Vs. STATE OF TAMIL NADU	February 6, 2006
SUBBULAKSHMI Vs. REGIONAL TRANSPORT AUTHORITY	September 15, 2006
SUBBURAM Vs. IRUDAYAM	October 27, 2006
SUBBURAYA GOUNDER Vs. BALAKRISHNAN	March 22, 2006
SUBBURU ALIAS SUBIRAMANI Vs. STATE OF TAMIL NADU	October 25, 2006
SUBRAMANI Vs. S J DEVADAS	September 14, 2006
SUBRAMANI Vs. STATE	September 22, 2006
SUBRAMANI Vs. K BABU	February 3, 2006
SUBRAMANI Vs. SPECIAL TAHSILDAR LAND ACQUISITION	June 30, 2006
SUBRAMANI Vs. STATE OF TAMIL NADU	August 1, 2006
SUBRAMANI Vs. SUPERINTENDENT OF POLICE SALEM DISTRICT	July 12, 2006
SUBRAMANI SHA Vs. STATE OF TAMIL NADU	July 10, 2006
SUBRAMANIAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION	November 22, 2006
SUBRAMANIAM Vs. GUNASUNDARI	November 29, 2006
SUBRAMANIAM Vs. JOINT COMMISSIONER HINDU RELIGIOUS &	June 12, 2006
SUBRAYAN Vs. STATE OF TAMILNADU	August 21, 2006
SUDALAIYANDI Vs. STATE	September 27, 2006
Sudalayandi Vs. Executive Officer	February 1, 2006
Sudha Vs. State of Tamil Nadu	January 24, 2006
Sudhakar Vs. Secretary to Government Prohibition and Excise Department	February 6, 2006
SUDHAR Vs. STATE OF TAMIL NADU	April 6, 2006
SUDHIR SINGHI Vs. COMMERCIAL TAX OFFICER	November 7, 2006
SUGANTHI Vs. M PALANIVELU	September 26, 2006
SUGU @ SUGUMAR Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE	June 19, 2006
SUGU ALIAS SUGUMAR Vs. STATE OF TAMIL NADU	June 29, 2006
SUGU ALIAS SUGUMAR Vs. STATE OF TAMIL NADU	June 19, 2006
SUGUMARAN Vs. SELVI	November 20, 2006
SUGUNA Vs. STATE	April 10, 2006
SUJATHA Vs. STATE OF MAHARASHTRA	March 21, 2006
SUJATHA FILMS P LTD Vs. COMMISSIONER OF INCOME TAX	February 22, 2006
SUKHRAJ BHAWARLAL Vs. JAWARI BAI	October 31, 2006
SULOCHANA Vs. STATE OF TAMIL NADU	June 22, 2006
SUMATHI Vs. STATE	August 4, 2006
SUMITHRA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	March 1, 2006
SUN INDUSTRIES Vs. STATE OF TAMIL NADU	March 17, 2006
SUNDAR Vs. STATE	September 13, 2006
SUNDAR RAJ Vs. MUTHIAN	August 18, 2006
SUNDARA THEVAR Vs. GURUSAMY THEVAR	July 11, 2006
Sundaram Finance Limited Vs. M K Kurian	January 21, 2006
SUNDARAM HOME FINANCE LIMITED Vs. TAHSILDAR HOSUR	November 17, 2006
SUNDARAMOORTHY Vs. STATE OF TAMIL NADU	August 18, 2006
SUNDARARAJAN Vs. STATE	July 10, 2006
SUNDARI Vs. STATE OF TAMIL NADU	July 10, 2006
SUNDARI Vs. STATE OF TAMIL NADU	August 22, 2006
SUNDARI Vs. BULLET ALIAS SUNDERARAJAN	September 5, 2006
SUNEKA Vs. STATE OF TAMIL NADU	October 30, 2006
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER LABOUR COURT SALEM	October 16, 2006
SUPERINTENDING ENGINEER Vs. PAVUNAMMAL	May 31, 2006
SUPERINTENDING ENGINEER METTUR ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT	December 8, 2006
SURENDRA MAL MEHTA Vs. GILLETTE INDIA LIMITED	March 15, 2006
SURESH Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	June 12, 2006
SURESH Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	June 15, 2006
SURESH Vs. STATE	July 17, 2006
SURESH Vs. STATE	September 25, 2006
SURESH Vs. INSPECTOR OF POLICE ALL WOMEN	July 21, 2006
SURESH KUMAR BHUWALKA Vs. STATE	February 1, 2006
SURYACHAKRA SPINNING MILLS P LTD Vs. STATE OF TAMIL NADU	July 13, 2006
SUSADIMA AMAROLPAM Vs. DIRECTOR GENERAL OF POLICE	November 14, 2006
SUSEELA Vs. STATE OF TAMIL NADU	February 24, 2006
SUSEELARANI Vs. MARIMUTHU	October 27, 2006
SWAMINATHAN ALIAS SELVAM Vs. M KUMAR	February 11, 2006
SWATHY COMPUTERS Vs. UNION OF INDIA	July 20, 2006
SYED NUSARATHULLAH Vs. NATARAJAN	February 13, 2006
SYED SHERFUDEEN Vs. STATE OF TAMIL NADU	September 11, 2006
SYNAM BEEVI AMMAL Vs. SEENI	March 29, 2006
SYNDICATE ANNA UNIVERSITY Vs. N LINGAPPAN	September 26, 2006
SYNERGY CREDIT CORPORATION LTD Vs. MIDLAND INDUSTRIES LTD	April 7, 2006
T A RANGANATHAN Vs. COMMISSIONER	September 28, 2006
T Baby Ammal Vs. Vinola Ammal	February 3, 2006
T BALAKRISHNAN Vs. Sub. Registrar, Sattur, Viruthunagar District	July 10, 2006
T C J KRISHNAN Vs. DIRECTOR GENERAL OF POLICE	August 24, 2006
T C LOGANATHAN Vs. STATE	April 25, 2006
T CHIDAMBARAM Vs. CHENNAI METROPOLITAN DEVELOPMENT	September 25, 2006
T DAYALAN Vs. S V DORAISAMY	July 28, 2006
T DHASIAN Vs. COMMISSIONER OF POLICE, SUPERINTENDENT OF POLICE, CRIME BRANCH C I D	April 13, 2006
T DURAISAMY Vs. STATE OF TAMIL NADU	August 24, 2006
T G MADHAVARAMAN Vs. DEPUTY DIRECTOR OF HEALTH SERVICES	April 6, 2006
T GANESHRAJAN Vs. STATE	November 28, 2006
T GOPAL Vs. FOREST RANGE OFFICER, DHARMAPURI RANGE; DISTRICT FOREST OFFICER AND AUTHORISED OFFICER, DHARMAPURI DIVISION	July 13, 2006
T GOPALSAMY NAIDU Vs. GOVERNMENT OF TAMIL NADU	June 16, 2006
T GOVINDARAJ Vs. STATE THROUGH INSPECTOR OF POLICE NILGIRIS DISTRICT	March 16, 2006
T ILAN CHEZHIAN Vs. CHAIRMAN STATE RESOURCE CENTRE FOR NON-FORMAL	August 31, 2006
T Iyyamperumal Vs. Managing Director	February 2, 2006
T JAGADEESAN Vs. DIRECTOR GENERAL CENTRAL INDUSTRAIL SECURITY FORCE	March 28, 2006
T JANAKIRAMAN Vs. UNION OF INDIA	December 15, 2006
T K KAMESWARAN Vs. R SANTHANAKRISHNAN	December 13, 2006
T K KRISHNAMURTHY Vs. TAMIL NADU WATER AND DRAINAGE BOARD	July 28, 2006
T K THIRUVENGADAM Vs. NACHI EXPORTS	March 14, 2006
T Kamatchi Vs. S Murali	January 25, 2006
T KARTHIKESAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM LTD	August 10, 2006
T KOCHAPPI Vs. R SADASIVAM PILLAI	April 6, 2006
T KOLAPPAN Vs. COMMISSIONER CORPORATION OF CHENNAI	November 9, 2006
T LOGANATHAN Vs. STATE HUMAN RIGHTS COMMISSION TAMIL NADU	December 13, 2006
T M KUPPUSAMY Vs. KANNAMMAL	December 5, 2006
T M MUTHUSELVAM Vs. E RAMIAH	June 29, 2006
T M R RAJESWARAN Vs. JUNIOR ENGINEER	November 28, 2006
T MALATHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 28, 2006
T MUTHUKARUPPAN Vs. V G RAGHAVAN	January 19, 2006
T MYTLE GRACE Vs. TAMIL NADU AGRICULTURAL UNIVERSITY REP BY ITS REGISTRAR	August 25, 2006
T N ELECTRICITY BOARD Vs. S DHARMA LINGAM	March 23, 2006
T N KRISHAMURTHY Vs. TAHSILDAR OF AMBATTUR TALUK	June 16, 2006
T O JOSEPH Vs. PARI YAR STORES	November 22, 2006
T P MANI Vs. KRISHNAN	December 1, 2006
T PEDDA PENCILIAH Vs. MANAGING DIRECTOR METRO WATER AND SEWERAGE BOARD	April 21, 2006
T PITCHAI Vs. DEPUTY INSPECTOR GENERAL OF POLICE	March 23, 2006
T PITCHAI Vs. DEPUTY COMMANDANT/ADM	December 6, 2006
T PONNALAGI Vs. RM RAMACHANDRAN	December 7, 2006
T PONNI Vs. DISTRICT COLLECTOR	October 27, 2006
T PRABAKAR Vs. INSPECTOR GENERAL OF POLICE	December 20, 2006
T R ARUN Vs. REGISTRAR PONDICHERRY UNIVERSITY	December 13, 2006
T R RENGASAMY Vs. P GANESAN	August 19, 2006
T RAJASEKAR Vs. V R CHELLADURAI	November 21, 2006
T RIZWANA Vs. BHARATHIAR UNIVERSITY	November 16, 2006
T S G RAMZAN BEGUM Vs. AROON RASHEED @ LALU; ANITA @ ANSUYA AND INSPECTOR OF POLICE (L AND O)	October 9, 2006
T S SAMBANDAM Vs. STATE TRANSPORT AUTHORITY CHEPAUK	December 14, 2006
T SEKAR Vs. SECRETARY TO GOVERNMENT	December 20, 2006
T SEKAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	August 7, 2006
T SUBRAMANIAM Vs. PRESIDING OFFICER	July 4, 2006
T THANKANADAN Vs. GOVERNMENT OF TAMILNADU	August 9, 2006
T V ANGAPPAN Vs. STATE OF TAMILNADU	June 30, 2006
T V SAKTHIVEL Vs. REGIONAL JOINT REGISTRAR COOPERATIVE SOCIETIES	March 8, 2006
T V SARAVANAN Vs. GOVERNMENT HOME TRANSPORT	March 31, 2006
T V VENKATACHALAM Vs. SENIOR INTELLIGENCE OFFICER, DRI	April 21, 2006
T VASANTHA KUMARAN Vs. UNIVERSITY OF MADRAS REP BY REGISTRAR AND DR SIVAGNANAM	October 19, 2006
T VIJAYENDRADAS Vs. M SUBRAMANIAN	April 5, 2006
TAJUDEEN ALIAS TAJ Vs. STATE	December 22, 2006
TAMIL NADU ALL COLLEGES TEACHERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT EDUCATION SCIENCE AND TECHNOLOGY DEPARTMENT	November 6, 2006
TAMIL NADU CO OPERATIVE AUDIT DEPARTMENT Vs. STATE OF TAMIL NADU	August 18, 2006
TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. KAVITHA RAJAGOPAL	February 21, 2006
TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. PPREMKUMAR	February 21, 2006
TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. K SURESH	February 21, 2006
TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. B SURENDRA MOHAN	November 10, 2006
TAMIL NADU DR M G R MEDICAL UNIVERSITY Vs. A N RAJA MOHAMMED	August 11, 2006
TAMIL NADU ELECTRICITY BOARD Vs. TAMIL NADU ELECTRICITY BOARD THOZHILALAR AYKKIYA SANGAM	April 20, 2006
TAMIL NADU ELECTRICITY BOARD Vs. SATHYA GNANA SABHAI	March 9, 2006
TAMIL NADU ELECTRICITY BOARD HIRE VEHICLES CONTRACTORS ASSOCIATION Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	October 16, 2006
TAMIL NADU FOODGRAINS MERCHANTS ASSOCIATION LTD Vs. STATE OF TAMIL NADU	November 16, 2006
TAMIL NADU GOVERNMENT TRANSPORT RETIRED EMPLOYEES WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	September 27, 2006
TAMIL NADU HOUSING BOARD Vs. SEMBANNA GOUNDER	September 18, 2006
TAMIL NADU HOUSING BOARD Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER	August 11, 2006
TAMIL NADU HOUSING BOARD LABOUR PROGRESSIVE UNION Vs. TAMIL NADU HOUSING BOARD	February 11, 2006
TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD AND THE ASSISTANT DIRECTOR, KHADI AND VILLAGE INDUSTRIES Vs. J BELLAN	October 18, 2006
TAMIL NADU KOOTURAVU OOZHIYAR SAMMELANAM Vs. GOVERNMENT OF TAMIL NADU	April 1, 2006
TAMIL NADU MUNICIPALITIES AND SANITARY SUPERVISORS ASSN Vs. STATE OF TAMIL NADU	November 7, 2006
TAMIL NADU MUNICIPALITIES AND SANITARY SUPERVISORS ASSOCIATION Vs. STATE OF TAMIL NADU	July 4, 2006
TAMIL NADU RETRENCHED CENSUS EMPLOYEES ASSOCIATION Vs. K THENNAN	March 10, 2006
TAMIL NADU STATE CONSTRUCTION CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT	October 19, 2006
TAMIL NADU STATE CORPORATION Vs. J LOKESHEARI	April 20, 2006
TAMIL NADU STATE LEGAL SERVICES AUTHORITY ADMINISTRATIVE AND OFFICE ASSISTANTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	November 21, 2006
TAMIL NADU STATE TRANSPORT Vs. N. RAMAJEYAM	September 13, 2006
TAMIL NADU STATE TRANSPORT Vs. MINOR THENMOZHI @ POONGODI	September 6, 2006
TAMIL NADU STATE TRANSPORT CORPORATION Vs. J LOKESHWARI	April 20, 2006
TAMIL NADU STATE TRANSPORT CORPORATION Vs. MOHAMED ALI	July 17, 2006
TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE LIMITED Vs. S SUBRAMANIYAN	March 21, 2006
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION I LTD Vs. REGIONAL TRANSPORT OFFICER	August 23, 2006
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DN IV LTD Vs. M PALANISAMY	June 23, 2006
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SUBHATHAL	August 23, 2006
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. JOINT COMMISSIONER OF LABOUR	February 14, 2006
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVN V LTD Vs. REGIONAL TRANSPORT AUTHORITY	December 14, 2006
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. V UNNAMALAI	September 27, 2006
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. INSPECTOR OF LABOUR COURT	June 28, 2006
TAMIL NADU THIRUKOIL PANIYALARGAL SANGAM Vs. STATE OF TAMIL NADU	September 19, 2006
TAMIL NADU TOURISM DEVELOPMENT CORPORATION OFFICERS ASSOCIATION Vs. TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD	June 27, 2006
Tamil Nadu Transport Department Staff Association Vs. Government of Tamil Nadu	January 6, 2006
TAMIL NADU TRANSPORT DEPARTMENT STAFF ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	January 6, 2006
TAMIL NADU TREASURIES AND ACCOUNTS SERVICES ASSOCIATION Vs. STATE OF TAMIL NADU	August 1, 2006
Tamil Nadu Veterinary Assistant Surgeons Association Vs. State of Tamil Nadu	January 27, 2006
TAMIL NADU VIVASAYIGAL SANGAM, REG NO 1018 REP BY ITS SECRETARY T BALAKRISHNAN Vs. DISTRICT FOREST OFFICER AND ASSISTANT SETTLEMENT OFFICER	October 19, 2006
TAMIL NADU WATER SUPPLY AND DRINAGE BOARD Vs. S SYED MOHAMEED GOUSE	August 9, 2006
TAMILARASAN Vs. STATE	September 2, 2006
Tamilarasi Vs. District Magistrate and District collector	January 23, 2006
TAMILARASI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	June 19, 2006
TAMILNAD MERCANTILE BANK LTD Vs. TAMILNAD MERCANTILE BANK SHAREHOLDERS WELFARE ASSOCIATION	March 20, 2006
TAMILNADU ELECTRICITY BOARD Vs. ARUPPUKOTTAI SRI JAYAVILAS LTD	October 17, 2006
TAMILNADU MERCANTILE BANK LTD Vs. B RAMACHANDRA ADITYAN	March 20, 2006
TAMILNADU STATE TRANSPORT CORPORATION Vs. VASANTHA	March 16, 2006
TAMILNADU STATE TRANSPORT CORPORATION Vs. B RAJESH	October 10, 2006
TAMILNADU STATE TRANSPORT CORPORATION Vs. D VAITHIYANATHAN	September 27, 2006
TAMILZHAGA KOOTURAVU VEETTU VASATHI SANANGALIN SEYALALARGAL ASSOCIATION Vs. REGISTRAR OF COOPERATIVE SOCIETIES HOUSING	November 20, 2006
TARA DYERS Vs. STATE OF TAMIL NADU	September 1, 2006
TASMAC LIMITED Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL	July 17, 2006
TATA FINANCE LTD Vs. T R S VIJAIRAM	November 27, 2006
TCV ENGINEERING LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 14, 2006
TEJRAJ Vs. B SRINIVASAN	November 7, 2006
THAMBAYI AMMAL Vs. K PALANISAMY DIED	October 16, 2006
THAMBIDURAI Vs. STATE OF TAMIL NADU	October 9, 2006
THANAPAL Vs. SAKUNTHALA	December 6, 2006
THANGAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF TIRUVANNAMALAI DISTRICT	April 3, 2006
THANGAM Vs. STATE OF TAMIL NADU	August 24, 2006
THANGAMANI Vs. STATE OF TAMIL NADU	August 22, 2006
THANGAMMAL Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT	August 9, 2006
THANGAMMAL Vs. RAMASAMY	January 10, 2006
THANGARASU Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	September 4, 2006
THANJAI AGRO TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES	July 12, 2006
THE MANAGER, PUBLIC AND INDUSTRIAL RELATIONS, NUCLEAR POWER CORPORATION Vs. P. CHNNNASAMY AND ANOTHER	February 21, 2006
THE MANAGING DIRECTOR, THIRUVALLUVAR TRANSPORT CORPORATION, MADRAS . Vs. PITCHAIAMMAL AND ANOTHER	February 6, 2006
THE MOHAN TEXTILES Vs. TAMIL NADU ELECTRICITY BOARD	February 28, 2006
THEJO ENGINEERING SERVICES Vs. COMMISSIONER OF C EX , CHENNAI-II	January 18, 2006
THENALI Vs. STATE	September 27, 2006
THERASAMMAL Vs. COLLECTOR OF KANCHIPURAM	September 15, 2006
THETHAVUSAMY Vs. RADHAKRISHNAN	August 18, 2006
THILAGAVATHY Vs. MOHAMMED RABEEK	November 29, 2006
THIMMARAYAPPA Vs. STATE	November 1, 2006
THIPPESWAMY Vs. GROUP COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT	December 7, 2006
THIRU KAILASAM MEMORIAL HIGH SCHOOL THIRUNELVELI DISTRICT Vs. KABALINATHAN DISTRICT EDUCATIONAL OFFICER	February 15, 2006
THIRU M D DILLI BABU Vs. CHENNAI METROPOLITAN DEVELOPMENT	September 25, 2006
THIRUKKUMARAN Vs. VARADARAJAN	October 9, 2006
THIRUMALAI Vs. STATE OF TAMIL NADU	March 8, 2006
THIRUMALAISAMY Vs. CHELLIAH	September 13, 2006
THIRUMURUGA KIRUPANANDA VARIYAR Vs. PONDICHERRY UNIVERSITY	April 3, 2006
Thiruvenkada Gounder Vs. Ammaiappan	January 27, 2006
THIYAGARAJAN Vs. MANIVANNAN	September 15, 2006
THOLLA RAJAGOPAL CHETTIAR TRUST Vs. D AYYAVU	March 29, 2006
THOMAS Vs. STATE	June 29, 2006
THOMAS MOUNT BABIES HOME HOLY APOSTLES CONVENT Vs. STATE	March 22, 2006
THONDIMANDALA ADHEENAM Vs. M UDAYA SINGH	August 1, 2006
THUKUPARAMBATH RAVEENDRAN Vs. KUNNUMMAL SREEDHARAN	March 7, 2006
THULASI Vs. STATE	March 13, 2006
THYAGI S PONNIAH PILLAI Vs. GOVERNMENT OF INDIA, MINISTRY OF ENVIRONMENT AND FORESTS	November 17, 2006
TIMELS GUARANTEE LIMITED Vs. BRANCH MANAGER INDUSTRIAL DEVELOPMENT BANK OF INDIA	July 24, 2006
Tirunelveli Diocese Trust Association Vs. Ramachandran Pillai	January 10, 2006
TMT J SUMITHA Vs. SECRETARY TO THE GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT	June 20, 2006
TMT JYOTHI Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	July 4, 2006
TMT KAVITHA Vs. STATE, REP BY INSPECTOR OF POLICE; COMMISSIONER OF POLICE AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT	July 3, 2006
TMT LAKSHMI, W/O DATCHINAMOORTHY Vs. COMMISSIONER OF POLICE, SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT	March 13, 2006
TMT SARADHAM Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 18, 2006
TO DHAKSHINAMURTHY CHETTIAR AND CO BANKERS Vs. SAROJA	November 4, 2006
TOLARAM BUDHIA Vs. INDIAN BANK HARBOUR BRANCH	July 7, 2006
TOLARAM BUDHIA Vs. INDIAN BANK	July 10, 2006
TRACTORS AND FARM EQUIPMENT LTD Vs. GREEN FIELD FARM EQUIPMENTS PVT LTD	January 27, 2006
TRANSPORT AND DOCK WORKERS UNION Vs. CHENNAI PORT TRUST	November 15, 2006
TRICHY DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. PRESIDING OFFICER	September 5, 2006
TUBECON PRODUCTS (P.) LTD. Vs. ARJUN TECHNOLOGIES (I) LTD.	March 1, 2006
TUBECON PRODUCTS PVT LTD Vs. ARJUN TECHNOLOGIES I LTD	March 1, 2006
TVL AYYAPPAN TEXTILES LIMITED Vs. STATE OF TAMIL NADU	July 13, 2006
TVL MHITRAA ENTERPRISES Vs. STATE OF TAMIL NADU	June 12, 2006
TVL RAINBOW LEATHERS Vs. DEPUTY COMMERCIAL TAX	September 5, 2006
TVL TAMIL NADU STATE TRANSPORT CORPORATION Vs. STATE TRANSPORT AUTHORITY CHEPAUK	October 16, 2006
U ANGAMUTHU Vs. COMMISSIONER	August 31, 2006
U ARULMOZHI Vs. DIRECTOR OF SCHOOL EDUCATION	February 20, 2006
U DEIVASIGAMANI Vs. TMT RANJITHAM	June 16, 2006
U MOHAMMED ABDULLAH Vs. MUNICIPAL CORPORATION OF TIRUCHI	October 31, 2006
U P MURUGESAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	July 5, 2006
U ROSE Vs. COMMISSIONER FOR REVENUE ADMINISTRATION	August 24, 2006
UDAYASURIYAN Vs. LAKSHMI	March 3, 2006
Udhya Rani Vs. Commissioner of Police	January 2, 2006
ULAGAPPAR HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	April 13, 2006
UMA Vs. STATE OF TAMIL NADU	August 11, 2006
UMA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU	April 18, 2006
UMA Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	April 18, 2006
UMA Vs. INSPECTOR OF POLICE AND HOLY APOSTALIFE INSURANCE CORPORATION CONVENT, REP BY ITS REV MOTHER SUPERIOR	February 6, 2006
UMA MAHESWARI Vs. K BABU	August 11, 2006
UMAKANTHAN Vs. STATE	February 16, 2006
Umapathy Vs. State	January 31, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH MADRAS	January 27, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	March 29, 2006
UNION OF INDIA Vs. A J M G RATHINASAMY	April 4, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	March 2, 2006
UNION OF INDIA Vs. HONABLE CENTRAL ADMINISTRATIVE TRIBUNAL	March 15, 2006
UNION OF INDIA Vs. UNION OF INDIA	March 15, 2006
UNION OF INDIA Vs. M KARUNANIDHI	March 17, 2006
UNION OF INDIA Vs. K VARGHESE	August 17, 2006
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	August 30, 2006
UNION OF INDIA Vs. MR A K MATHEW	July 13, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	April 20, 2006
UNION OF INDIA Vs. V RAM MOHAN	July 6, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH	July 5, 2006
UNION OF INDIA Vs. A PACKIYANATHAN	June 30, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	June 30, 2006
UNION OF INDIA Vs. A L SIVAGAMI	October 31, 2006
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	October 25, 2006
UNION OF INDIA Vs. A ABDUL SALAM	October 18, 2006
UNION OF INDIA Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED	October 16, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	October 16, 2006
UNION OF INDIA Vs. MEMBER SECRETARY	September 8, 2006
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	November 13, 2006
UNION OF INDIA OWNING SOUTHERN RAILWAY Vs. ANNAPURNA AGENCY	August 29, 2006
UNION OF INDIA REPRESENTED BY THE PREMPLOYEES STATE INSURANCE CORPORATIONDENT OF INDIA THROUGH THE EXECUTIVE ENGINEER (C), TELECOM CIVIL DIVISION II Vs. ABIRAMI CONSTRUCTION COMPANY BY ITS MANAGING PARTNER AND SOLE ARBITRATOR, MR J PAL, CHIEF ENGINEER (CIVIL) TELECOM	August 24, 2006
UNION PUBLIC SERVICE COMMISSION Vs. R SIVAKUMAR	June 30, 2006
UNITED BANK OF INDIA Vs. NARESH LAKSHMANLAL BATHIJA	June 15, 2006
UNITED BLEACHERS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 14, 2006
UNITED INDIA INSURANCE CO LTD Vs. K V PREMA	September 14, 2006
UNITED INDIA INSURANCE CO LTD Vs. PONNUSAMY	September 13, 2006
UNITED INDIA INSURANCE CO LTD Vs. SARADHA	November 1, 2006
UNITED INDIA INSURANCE CO LTD Vs. P MMATAJ	December 14, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUDHAKAR-MINOR	September 11, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N MEYYAPPAN	March 17, 2006
UNITED INDIA INSURANCE COMPANY LIMITED, REP BY ASSISTANT DIVISIONAL MANAGER Vs. A GOVINDAN AND T YOGARAJAN	October 17, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. K MAHESWARI	August 30, 2006
UNITED LABOUR FEDERATION Vs. MANAGEMENT OF RICKITT BENCKISET INDIA LTD	November 29, 2006
UNIVERSITY OF MADRAS Vs. MAA SELVARAASAN	March 28, 2006
UNIVERSITY SYNDICATE ANNAMALAI UNIVERSITY Vs. V R CHELLIAH	April 4, 2006
UOI Vs. Registrar Central Administrative Tribunal	January 6, 2006
USHA Vs. B GOBINATH	July 13, 2006
USHA Vs. B GOBINATH	June 13, 2006
USHA ALIAS RAMALAKSHMI Vs. P SHANMUGAM	August 30, 2006
USHA MARY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	September 18, 2006
USHA RAJARAM Vs. INSPECTOR GENERAL OF REGISTRATION	September 29, 2006
UTI BANK LTD Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE CHENNAI	December 20, 2006
UTTAR PRADESH CHESS ASSOCIATION VARANASI Vs. TAMIL NADU CHESS ASSOCIATION CHENNAI	June 12, 2006
V ANBALAGAN Vs. METROPOLITAN TRANSPORT CHENNAI LTD	November 4, 2006
V ANNAPPAN Vs. SECRETARY TO GOVERNMENT, REVENUE (SER II(2)) DEPARTMENT	September 25, 2006
V AROKIASAMY Vs. MANAGER OF METROPOLITAN TRANSPORT CORPORATION LTD	October 17, 2006
V ARUNACHALAM Vs. V V GOVINDASAMY MUDALIAR	March 17, 2006
V ASOKAN Vs. DISTRICT COLLECTOR MADURAI DISTRICT	March 24, 2006
V CHANDRA RECORD CLERK O/O THE COMMERCIAL TAXES OFFICER Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY PERSONNEL AND ADMINISTRATIVE REFORMS (S) DEPARTMENT; SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES; DEPUTY COMMISSIONER (CT) ENFORCEMENT AND ASSISTANT COMMISSIONER (CT) ENFORCEMENT	September 29, 2006
V CHANDRA SEKARAN Vs. R NAGARAJAN	February 17, 2006
V CHANDRASEGARAN Vs. COMMISSIONER PANCHAYAT UNION	March 15, 2006
V CHANDRASEKARAN Vs. PERUMAL	November 27, 2006
V DHIVAKARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 8, 2006
V DHIVAKARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 18, 2006
V G RAMESH KUMAR Vs. COMMISSIONER OF LABOUR	April 21, 2006
V G SOMARAJAN Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT	November 22, 2006
V GANDHIMATHI Vs. EXCISE COMMISSIONER	August 19, 2006
V GOVINDASAMY Vs. REGISTRAR OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES	February 21, 2006
V GOVINDHARAJAN Vs. STATE OF TAMILNADU	September 27, 2006
V GURUNATHAN Vs. DIRECTOR GENERAL OF POLICE	February 7, 2006
V GURUSAMY Vs. VEDAGIRI	October 25, 2006
V JANARTHANAN Vs. ALEMELU ANIMAL	November 24, 2006
V JEYARAMAN Vs. INDIAN BANK	January 10, 2006
V JOTHI Vs. STATE OF TAMIL NADU	October 25, 2006
V JUSTIN Vs. STATE OF TAMIL NADU	October 16, 2006
V K BHUVANESWARI Vs. N VENUGOPAL	December 15, 2006
V K JAISHANKAR Vs. G NAMBIRAJAN	December 1, 2006
V K SUKUMARAN Vs. UNION OF INDIA	March 20, 2006
V KANAGASABAPATHY Vs. DEPUTY INSPECTOR GENERAL OF POLICE VILLUPURAM	April 12, 2006
V KANNIAMMAL Vs. ANJALAKSHIAMMAL	August 2, 2006
V Lakshmiammal Vs. Assistant Commissioner of ULT	January 20, 2006
V LAKSHMINARAYANAN Vs. CHIEF GENERAL MANAGER	December 7, 2006
V M NATESA CHETTIAR AND CO Vs. V PADMANABA DAVEY	December 8, 2006
V MADHAVAN Vs. INSPECTOR OF POLICE; VELANKANNI; PANDIAN AND MUNUSAMY	September 5, 2006
V MAHENDHIRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAX CHEPAUK CHENNAI 600 005	February 22, 2006
V MANOHARAN Vs. STATE	June 13, 2006
V MURALIDHARAN Vs. STATE OF TAMIL NADU	October 16, 2006
V N DEVADOSS Vs. CHIEF REVENUE CONTROL OFFICER CUM INSPECTOR GENERAL OF REGISTRATION	November 27, 2006
V N DHARMAKRISHNAN Vs. DEPUTY COMMISSIONER OF TRANSPORT MADURAI	April 10, 2006
V N KRISHNAMOORTHY CHETTY Vs. B M SUNDARAJULU	November 27, 2006
V N SUBRAMANIYAM Vs. A NAWAB JOHN	December 22, 2006
V NITHYA Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE AND SUB INSPECTOR OF POLICE	April 10, 2006
V P KALAIRAJAN Vs. DIRECTOR GENERAL OF POLICE	October 11, 2006
V P SENAPATHY Vs. V N A S CHANDRAN	April 28, 2006
V PALANISAMY Vs. STATE OF TAMILNADU	September 29, 2006
V PALANISAMY DIED Vs. STATE OF TAMILNADU	September 1, 2006
V PALANISHANMUGAVEL Vs. GENERAL MANAGER TAMIL	January 6, 2006
V PERUMAL Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT	March 29, 2006
V POONGODI Vs. STATE OF TAMIL NADU	December 16, 2006
V R CHELLADURAI Vs. T RAJASEKAR	July 12, 2006
V R PALANIAPPAN Vs. REGIONAL TRANSPORT AUTHORITY	December 22, 2006
V RADHA Vs. DIRECTOR GENERAL OF POLICE	February 22, 2006
V RAJA Vs. DIRECTOR GENERAL OF POLICE AND INSPECTOR OF POLICE	February 6, 2006
V RAJAKUMARI Vs. GOVERNMENT OF TAMIL NADU	June 23, 2006
V RAJASEKARAN Vs. M RAJENDRAN TRUSTEE M G R MEMORIAL CHARITABLE TRUST	December 19, 2006
V RAMACHANDRAN Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, INDUSTRIES DEPARTMENT; DIRECTOR OF INDUSTRIES AND COMMERCE; MANAGING DIRECTOR AND CHIEF ENGINEER, HIGHWAYS AND RURAL WORKS	April 13, 2006
V RAMASAMI Vs. STATE OF TAMIL NADU	April 6, 2006
V RAMASAMY Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE; MANOHARAN AND UMA @ UMA DEVI	June 13, 2006
V RAMASAMY GOUNDER Vs. STATE OF TAMIL NADU	August 3, 2006
V RAMESH Vs. STATE	September 8, 2006
V RANI Vs. DIRECTOR OF ELEMENTARY EDUCATION	October 10, 2006
V RATHINAM Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING	September 22, 2006
V S B SIKKANDAR Vs. K M KHADER GANI	September 8, 2006
V S BABU Vs. GOVERNMENT OF TAMIL NADU	July 7, 2006
V S DHARMARAJ Vs. DISTRICT COLLECTOR THENI DISTRICT	April 28, 2006
V S MURUGAN Vs. INDIAN OVERSEAS BANK	November 16, 2006
V S PARTHASARATHY Vs. DIRECTOR GENERAL	December 13, 2006
V S POYYAMOZHI Vs. GOVERNMENT OF TAMIL NADU	September 7, 2006
V S SUBRAMANIAM Vs. STATE OF TAMIL NADU	March 1, 2006
V SAKTHIVEL Vs. SECRETARY ADI DRAVIDAR WELFARE	December 5, 2006
V SAKUNTHALA Vs. DIRECTOR OF RURAL DEVELOPMENT DEPARTMENT	September 12, 2006
V SAMPATH Vs. OFFICER INCHARGE	March 29, 2006
V Sarangapani Vs. Collector of Thanjavur District	January 6, 2006
V SARAVANA SELVAKUMAR Vs. STATE OF TAMILNADU	April 13, 2006
V SATHYANARAYANA MURTHY Vs. ASSISTANT DIRECTOR GENERAL PERS IV BHARAT SANCHAR NIGAM LIMITED	August 7, 2006
V SELLADURAI Vs. N NETHAJI	September 5, 2006
V SELVAM Vs. P PRABHU	April 6, 2006
V SENAVARAYAN Vs. DISTRICT EDUCATIONAL OFFICER CUDDALORE	November 16, 2006
V SHANTHI Vs. STATE OF TAMIL NADU	March 1, 2006
V SUBRAMANIAM Vs. STATE	March 7, 2006
V SUBRAMANIAN Vs. STATE OF TAMIL NADU	June 27, 2006
V SUBRAMANIAN Vs. COMMISSIONER AND DIRECTOR	November 6, 2006
V SUNDARARAJAN Vs. SUPERINTENDENT OF POLICE	March 20, 2006
V SUNIL KUMAR KALLEMPUDI Vs. ANNA UNIVERSITY	April 19, 2006
V SUSEELA Vs. INDIAN CHRISTIAN MISSION CENTRE, REP BY FATHER JAYARAJ KRISHNAN AND SUB INSPECTOR OF POLICE	March 31, 2006
V THENMOZHI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	August 11, 2006
V THIRULOGACHANDER Vs. STATE OF TAMIL NADU	June 6, 2006
V UDAYAKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE	December 11, 2006
V VALSAMY Vs. DIRECTOR OF ELEMENTARY EDUCATION	April 21, 2006
V VASANTHA RAJ Vs. ACCOUNTANT GENERAL TEYNAMPET	March 1, 2006
V VEERARAGHAVAN Vs. DISTRICT COLLECTOR COIMBATORE	July 6, 2006
V VENKATASALAM Vs. GOVERNMENT OF TAMILNADU	March 2, 2006
V VINODHINI Vs. CHAIRMAN THE TEACHERS RECRUITMENT BOARD	September 15, 2006
V. DEVADOSS Vs. R. KRISHNASAMY	March 13, 2006
V. MOHAN .. Vs. THE INSPECTOR OF POLICE, PARAMATHY VELUR NAMAKKAL DISTRICT	August 11, 2006
V. SELLADURAI Vs. CHIEF CIT	December 20, 2006
V.G. PANEERDAS AND CO. P. LTD. Vs. COMMISSIONER OF WEALTH-TAX	February 6, 2006
VAIRAVIKULAM LIME PRODUCTS PRIVATE LIMITED Vs. GOVERNMENT OF INDIA	June 19, 2006
VALARMATHI Vs. STATE	October 9, 2006
VALLI Vs. STATE OF TAMIL NADU	April 24, 2006
VALLI Vs. INSPECTOR OF POLICE	March 22, 2006
VALLI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF TIRUVANNAMALAI	February 14, 2006
VALLI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	July 4, 2006
VALLIAMMAL Vs. P KARUPPIAH	April 12, 2006
VALLIYATHAL Vs. NOEL DOSS	August 19, 2006
VALLIYATHAL Vs. NOEL DOSS	August 9, 2006
VALSA AGENCY Vs. K BALAKRISHNAN	December 12, 2006
VANAJA N Vs. BOARD OF DIRECTOR OF TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION	February 23, 2006
VANMATHY Vs. STATE OF TAMILNADU	June 27, 2006
VANMATHY Vs. STATE, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	June 27, 2006
VARADAPILLAI Vs. COLLECTOR VILLUPURAM DISTRICT	November 6, 2006
VARADHAN Vs. SECRETARY TO GOVERNMENT	October 12, 2006
VARDHAMAN TRADE LINKS Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL	January 5, 2006
VASANTHA Vs. STATE OF TAMIL NADU	February 28, 2006
Vasantha Vs. State of Tamil Nadu	January 17, 2006
VASANTHI Vs. VENUGOPAL DIED	July 31, 2006
VASU Vs. SECRETARY TO GOVT PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE CHENNAI	January 20, 2006
VASUDEVAN,; DHANAM AND M VEERASAMI Vs. STATE	November 21, 2006
VASUKI Vs. SECRETARY TO GOVERNMENT	June 26, 2006
VASUKI Vs. R DHANAKODI	September 26, 2006
VEENUS STUDIOS Vs. GOVERNMENT OF TAMIL NADU	November 7, 2006
VEERAMANI Vs. STATE OF MADRAS	April 12, 2006
VEERAMANI Vs. STATE	April 14, 2006
VELAMMAL Vs. STATE OF TAMIL NADU	February 24, 2006
Velayutham Vs. Venugopal	January 18, 2006
VELLA GOUNDER Vs. ARULMIGHU NAGESWARASWAMY TEMPLE KONDALAM	December 7, 2006
VELLAI MURUGAN Vs. STATE THROUGH DEPUTY SUPERINTENDENT OF POLICE HARUR	March 17, 2006
VELLAIAMMAL AND OTHERS Vs. S. VIJAYAKUMAR AND OTHERS	April 6, 2006
VELLAKOIL VATTARA VARI SELUTHUVOR NALVALVU SANGAM Vs. STATE OF TAMIL NADU	March 9, 2006
VELLERI ALIAS AZHAVAN Vs. STATE GOVERNMENT	April 24, 2006
Vellingiri Vs. State	January 18, 2006
Velmurugan Vs. State of Tamil Nadu	February 6, 2006
VELUMANI MINERALS Vs. GOVERNMENT OF TAMILNADU	August 19, 2006
VELUSAMY Vs. STATE OF TAMIL NADU	April 25, 2006
VELUSAMY Vs. STATE	January 21, 2006
VENDA Vs. STATE	July 11, 2006
VENKATACHALAM Vs. NACHAYEE AMMAL	September 28, 2006
VENKATACHALAM Vs. NALLATHAMBI	September 8, 2006
VENKATAPATHI ALIAS VENKAT Vs. SECRETARY TO GOVERNMENT	September 25, 2006
VENKATESAN Vs. K NAMADEVAN	October 27, 2006
VENKATESAN Vs. STATE	March 29, 2006
VENKATESAN ALIAS BLADE VENKATESAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	March 27, 2006
VENKATESAN ALIAS KARUKKA VENKATESAN Vs. STATE OF TAMIL NADU	July 11, 2006
VENKATTAN Vs. MOOKUTHIYAN	November 17, 2006
VENKITASAMY Vs. SUBBATHAL	September 28, 2006
VENTHIMUTHU Vs. STATE	November 23, 2006
VENUGOPAL Vs. V RANI	November 17, 2006
VENUS ENTERPRISES Vs. COMMISSIONER OF CUSTOMS AIRPORT	February 20, 2006
VICNIVAS AGENCY Vs. STATE OF TAMIL NADU	December 19, 2006
VICTOR FARMS PVT LTD Vs. T KOMATHI	October 11, 2006
VIDYA BHUSHAN JAIN Vs. COLLECTOR OF CUSTOMS	March 17, 2006
Vigneswari Vs. State of Tamil Nadu	January 31, 2006
VIJAY CEMENT (P) LTD Vs. ASSISTANT COMMISSIONER OF C EX , THANJAVUR	April 10, 2006
VIJAY FOUNDATION P LTD Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	July 25, 2006
Vijaya Vs. Commissioner of Police	January 24, 2006
VIJAYA Vs. DEPUTY INSPECTOR GENERAL OF POLICE	February 13, 2006
VIJAYA AGENCIE Vs. DEV FASTNERS LTD	September 28, 2006
VIJAYA GRANITES Vs. GOVERNMENT OF TAMIL NADU	August 29, 2006
VIJAYAKUMAR ALIAS CTN VIJAYAKUMAR Vs. STATE GOVERNMENT	December 5, 2006
VIJAYAKUMAR ALIAS KALLAKURICHI VIJAYAKUMAR Vs. STATE OF TAMIL NADU	November 21, 2006
VIJAYAKUMAR P Vs. TAMIL NADU ELECTRICITY BOARD	January 10, 2006
VIJAYALAKSHMI Vs. STATE OF MADRAS	February 28, 2006
VIJAYALAKSHMI Vs. PREMKUMARI	March 15, 2006
VIJAYALAKSHMI Vs. STATE OF TAMIL NADU	August 22, 2006
VIJAYALAKSHMI Vs. SECRETARY TO GOVERNMENT FOOD	September 21, 2006
VIJAYALAKSHMI Vs. KANDASAMY	October 10, 2006
VIJAYAN Vs. STATE	July 18, 2006
VIJAYASARAVANAN ALIAS SARAVANAN Vs. STATE OF TAMIL NADU	April 7, 2006
VIJI ALIAS VIJAYAKUMARI Vs. STATE OF TAMIL NADU	July 3, 2006
VILASHINI NARASIMHAN Vs. GOVERNMENT OF TAMIL NADU	December 8, 2006
VILLAGE CONNESTION Vs. PRAKASH TRANSPORT	September 29, 2006
VIMALAMARY Vs. DISTRICT COLLECTOR	June 26, 2006
VINAYAGAM Vs. ARUNA	June 29, 2006
VINAYAGAM Vs. STATE OF TAMIL NADU	January 20, 2006
VINAYAKA MISSION S COLLEGE OF NURSING AND PARA MEDICAL SCIENCES Vs. TAMIL NADU NURSES AND MIDWIVES COUNCIL	May 23, 2006
VINBROS AND CO Vs. INCOME TAX OFFICER	March 22, 2006
VINCENT PAUL Vs. INSPECTOR OF POLICE	July 4, 2006
VIRUTHAGIRI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPT	July 17, 2006
VIRUTHAGIRI Vs. INSPECTOR OF POLICE	February 6, 2006
VISALAKSHI AMMAL Vs. PORMANNAN ALIAS RAJA	December 22, 2006
VISALAKSHI AMMAL Vs. PORMANNAN ALIAS RAJA	December 1, 2006
VISWANATHAN Vs. INSPECTOR OF POLICE	July 25, 2006
VISWANATHAN Vs. GOVERNMENT OF INDIA	September 5, 2006
VISWANATHAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE THIRUVANNAMALAI DISTRICT	June 26, 2006
VISWANATHAN G Vs. REVIEWINGCOMMITEE STATE BANK OF INDIA	July 21, 2006
VISWAPRIYA FINANCIAL SERVICES AND SECURITIES LIMITED Vs. EXECUTIVE DIRECTOR RESERVE BANK OF INDIA DEPARTMENT OF NON BANKING SUPERVISION CENTRAL OFFICE MUMBAI	January 5, 2006
VIVEKANANDAN Vs. STATE OF TAMIL NADU	July 11, 2006
VL SPL 91 ARUGAVOOR PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER	March 15, 2006
VV RAMAN Vs. DISTRICT COLLECTOR NILGIRIS DISTRICT UDHAGAMANDALAM	February 8, 2006
W A DSOUZA Vs. GEOFFREY K FRANCIS	July 14, 2006
W S MAGDOOM MOHAMED Vs. ASSISTANT REVENUE OFFICER	November 22, 2006
WALKERS CLUB, REP. BY ITS GENERAL SECRETARY Vs. DISTRICT COLLECTOR	October 27, 2006
WHITE HORSE COMMUNICATION NETWORK Vs. METROPOLITAN TRANSPORT CORPORATION	September 5, 2006
WIPRO LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELAIT TRIBUNAL	September 22, 2006
Y BALACHANDRA BABU AND ANOTHER Vs. DISTRICT EDUCATIONAL	July 28, 2006
Y BANUMOORTHY Vs. R JANAKIRAMAN	March 13, 2006
Y JAYAPRAKASH Vs. COMMISSIONER OF POLICE	February 21, 2006
Y STEEBACHEN Vs. STATE OF TAMIL NADU	December 20, 2006
Y VENKATRAYULU Vs. GENERAL MANAGER	September 25, 2006
YADAVALAYA FILMS Vs. FILM CERTIFICATION APPELLATE TRIBUNAL	March 20, 2006
YAKUB ALI HUSSAIN PROP AND MANAGER Vs. STATE	September 15, 2006
YASEEN ALIAS YASEEN IQBAL Vs. STATE	August 30, 2006
YASODA PURUSHOTHAMAN Vs. YASODA PURUSHOTHAMAN	December 7, 2006
YAVANARAJAN Vs. TEACHERS RECRUITMENT BOARD	August 10, 2006
YERCAUD HILL TRIBES Vs. D DAKSHINAMOORTHY	November 6, 2006
YESUDASS Vs. HENRY VICTOR	April 19, 2006
YOSUF Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	March 20, 2006
YUSUF ALIAS ASIF S O PEER MOHAMED Vs. STATE	February 20, 2006
Yuvaraj Vs. State of Tamil Nadu	January 31, 2006
YUVARAJ Vs. STATE	September 29, 2006
YUVARAJ Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE	April 10, 2006
ZARIN TAJ BEGUM Vs. LAND ACQUISITION OFFICER	October 12, 2006
ZEENATH ARIFF Vs. DISTRICT COLLECTOR SIVAGANGA	June 23, 2006
ZONAL GENERAL MANAGER Vs. VINAY HEAVY EQUIPMENTS	December 7, 2006
ZONAL MANAGER Vs. WORKMEN	December 13, 2006
ZOOLOGICAL PARK Vs. S KALYANA RAMAN	July 6, 2006

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