REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
2980 KANAGAPURAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LIMITED Vs. DISTRICT REGISTRAR	August 25, 2005
A AARIFF Vs. STATE OF TAMIL NADU	November 29, 2005
A Abdul Farook Vs. Municipal Council	February 14, 2005
A ABDUL SAMATH Vs. CHIEF ENFORCEMENT OFFICER DIRECETORATE OF ENFORCEMENT	January 17, 2005
A Abdul Sattar Vs. State	April 1, 2005
A ANAND Vs. A PERUMALSAMY	September 22, 2005
A ANANTHAN Vs. MANAGING DIRECTOR	August 5, 2005
A ARULMOZI Vs. GOVT OF INDIA	August 5, 2005
A ARUMUGHAM Vs. K M THAMBIRAJAN	October 17, 2005
A BABU RAO Vs. BAR COUNCIL OF TAMIL NADU	September 20, 2005
A BALAGURUSWAMY Vs. R PADMAVATHY	August 4, 2005
A Balasubramanian Vs. Executive Engineer Operation and Maintenance	January 20, 2005
A Barnabas Vs. Union of India	November 8, 2005
A BOOPATHI Vs. SRILATHA	April 28, 2005
A C CHUMMAR Vs. R VASANRHA KUMARI	February 15, 2005
A DHANASEKARAN Vs. V K O RAMANATHAN CHETTIYAR	July 27, 2005
A G PEREIRA Vs. F FRANCIS SELASIS	April 16, 2005
A G VENKATACHALAM Vs. T R MUNUSAMY NAIDU	July 20, 2005
A GOPAL Vs. AIRPORTS AUTHORITY OF INDIA INTERNATIONAL AIRPORTS DIVISION	August 3, 2005
A I D ROZARIO Vs. S JOSEPH PREMKUMAR	July 29, 2005
A ILLANGO Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT CHENNAI	September 5, 2005
A J Mahalingan Vs. Chief Educational Officer	April 11, 2005
A Joseph Louis Vs. District Welfare Fund Committee	March 24, 2005
A K SOMASUNDARAM Vs. DISTRICT COLLECTOR	February 23, 2005
A KANNAN Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PUBLIFE INSURANCE CORPORATION (SC) DEPARTMENT UNION OF INDIA, REP BY SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND SUPERINTENDENT OF CENTRAL PRISON	April 4, 2005
A M CHRISTY Vs. UNION OF INDIA	October 19, 2005
A Maimoona Vs. State of Tamilnadu	July 11, 2005
A MARIAMMAL Vs. V S BALASUBRAMANIAM	October 3, 2005
A MUTHUSAMY Vs. MUNIAMMAL	December 6, 2005
A N S NALLA AZHAGU Vs. JAYACHITRA	September 12, 2005
A N Srinivasan Vs. C N Sivakolundu Chettiar	July 5, 2005
A OBAIDHULLAH Vs. STATE OF TAMIL NADU	October 27, 2005
A P DHAS Vs. DIRECTOR GENERAL OF POLICE	December 9, 2005
A PARVATHY Vs. COLLECTOR	July 15, 2005
A PETHAPERUMAL Vs. VETRI SELVI	July 25, 2005
A R KEJARIWAL Vs. N KRISHNAN ADMINISTRATOR	September 23, 2005
A R V Venkatesamy Naicker and Sons Vs. V S Krishnamoorthy	February 1, 2005
A Rahul Vs. State of Tamil Nadu	April 16, 2005
A RAJAGOPAL Vs. MUTHULAKSHMI AMMAL	February 18, 2005
A S Balaraman Thampi Vs. S Michael King	February 21, 2005
A S Palanisamy Vs. Secretary to Government of India	March 11, 2005
A S PRAKASAM Vs. PADMAVATHI	August 9, 2005
A SAKUNTHALA Vs. DISTRICT MAGISTRATE	August 30, 2005
A Saravanan Vs. Chief Engineer Personnel Administrative Branch	January 20, 2005
A SAROJA Vs. STATE	July 18, 2005
A SELVARAJ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH	November 24, 2005
A Selvi Vs. Baskaran	June 18, 2005
A SINGAVEL Vs. DISTRICT REGISTARAR DIST REGISTARS OFFICE	January 31, 2005
A Sreedevi Vs. Vicharapu Ramakrishna Gowd	December 2, 2005
A SWAMINATHAN Vs. STATE OF TAMIL NADU	March 24, 2005
A T Periasamy Vs. State of Tamil Nadu	February 25, 2005
A Thayal Nayagi Vs. Union of India owning Southern Railway	January 20, 2005
A ULAGANATHA REDDY Vs. D NANDAGOPPAL CHETTI	August 4, 2005
A VIJAYAKUMAR Vs. COMMISSIONER OF POLICE MADURAI CITY	March 14, 2005
AAJARA Vs. STATE OF TAMIL NADU	July 19, 2005
AARVEE GAS SERVICE Vs. V A R ALAGIRISAMY	September 21, 2005
Aban Loyd Chile Offshore LTD Vs. Subash Projects AND Marketing Ltd	December 8, 2005
Abdul Jabbar Vs. Ayisammal	January 18, 2005
Abdul Khader alias Kalan Vs. State	February 1, 2005
ABDUL RAZACK Vs. MOHAMMED SALI	July 6, 2005
Abdul Saleem Vs. Ramasamy Padayachi	April 6, 2005
Abdul Sukhure Bhai Vs. Durai Kuppuswamy	June 23, 2005
ABDUL SUKHURE BHAI Vs. DURAI KUPPUSWAMY	June 25, 2005
ABU ALIAS RABU Vs. STATE OF TAMIL NADU	November 22, 2005
Abu Hanifa Vs. Secretary to Government of Tamil Nadu	April 11, 2005
ABUTHAGIR ALIAS THAGIR Vs. STATE	November 17, 2005
ADBUL NAZAR MADANI Vs. STATE	March 17, 2005
Adhirai M M Ibrahim Vs. Commissioner of Police Chennai City	April 26, 2005
ADMINISTRATOR, MCC FINANCE LTD. Vs. RAMESH GANDHI	July 26, 2005
AGALYA JITENDRA AND OTHERS Vs. ARIVALAGI	November 30, 2005
Aided Elementary School Vs. State of Tamil Nadu	December 23, 2005
Airport Director International Airport Authority of India Vs. State of Tamil Nadu	April 8, 2005
AIRPORT OFFICER SALEM AIRPORT SALEM Vs. M KALAIKOVAN	March 14, 2005
AIYYANAR Vs. STATE	July 20, 2005
AJAY KUMAR AGGARWAL Vs. OFFICINE LOVATO S P A	August 22, 2005
Akilandeswari Mills Private Limited Vs. Deputy Commissioner	January 28, 2005
ALAGAMMAL Vs. INSPECTOR OF POLICE DEVAKOTTAL TALUK POLICE STATION	September 9, 2005
Alagammal died Vs. Irusayi Ammal	March 30, 2005
ALAMELU AMMAL Vs. KRISHNA NATTAR	April 9, 2005
ALBERI RAJ Vs. DISTRICT COLLECTOR KANYAKUMARI	August 3, 2005
ALI Vs. INSPECTOR OF MELAPALAYAM MADURAL	September 20, 2005
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. CHEIF ELECTION COMMISIONER ELECTION COMMISSION OF INDIA NW DELHI	December 12, 2005
All India Anna Dravida Munnetra Kazhagam Vs. Chief Election Commissioner Election Commission of India	December 21, 2005
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI Vs. SATYABAMA INSTITUTE OF SCIENCE AND TECHNOLOGY CHENNAI	September 20, 2005
Alliraj Gounder Vs. Inspector of Police Udumalpet Town Police Station	April 27, 2005
ALUMALAI Vs. STATE	June 28, 2005
Amala Devi Vs. Secretary to Government of Tamil Nadu	April 11, 2005
AMALGAMATIONS Vs. PRESIDING OFFICER	September 30, 2005
AMARAVATHI Vs. STATE	August 30, 2005
Ambal Traders Vs. S K Krishnan	June 20, 2005
Ambedkar Transport Corporation Task Force Union Vs. Secretary to Government of Tamil Nadu	February 25, 2005
AMERICAN BAPTIST FOREIGN MISSION SOCIETY A CORPORATION DULY ESTABLISHED AND ORGANIZED Vs. JAYARAJU	April 5, 2005
AMINJIKARAI LORRY OWNERÂ€™S WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	August 3, 2005
Amman Associates Vs. State of Tamil Nadu	February 14, 2005
AMMANAMBAKKAM PANCHAYAT Vs. D VEDACHALAM	February 1, 2005
AMMANI ALIAS RIZWAN Vs. STATE	January 20, 2005
Ammasi Kutty Vs. State of Tamil Nadu	December 23, 2005
AMMU Vs. STATE OF TAMIL NADU	July 19, 2005
AMMU AMMAL Vs. K R ANDU GOWDER	July 25, 2005
Amudha Vs. K Jeyaraman	February 8, 2005
Amuthavalli Vs. Tamil Nadu Electricity Board	February 28, 2005
ANDAVAR MINERALS AND INDUSTRIES Vs. DISTRICT COLLECTOR	August 19, 2005
ANDREW YULE AND COMPANY LIMITED Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL I CHENNAI	March 21, 2005
Anjammal Vs. Amsavalli	April 9, 2005
ANNADURAI Vs. STATE	July 27, 2005
ANNALINGAM RAJAN Vs. CENTRAL	November 11, 2005
ANNAMALAI Vs. STATE	September 1, 2005
Annasami Naidu Vs. Karunakaran	June 16, 2005
ANNEKODI AND OTHERS Vs. SUB-INSPECTOR OF POLICE THENKARAI POLICE STATION, PERIYAKULAM, THENI DISTRICT	August 9, 2005
ANTONY Vs. MUNIAMMAL	March 1, 2005
ANWAR ANEESUR REHMAN Vs. DEPUTY COMMISSIONER OF CUSTOMS PROSECUTION UNIT AIR CUSTOMS HOUSE CHENNAI	January 18, 2005
APPADURAI M Vs. P RADHAKRISHNAN ASSISTANT INSPECTOR OF LABOUR	June 24, 2005
APPASAMY Vs. STATE BY INSPECTOR OF POLICE, CBCID	February 23, 2005
APPASAMY REAL ESTATES LTD Vs. NEELAYATHATCHI AMMAL	March 11, 2005
Apple FMCG Marketing Pvt Limited Vs. Union of India	January 7, 2005
APPROPRIATE AUTHORITY Vs. H. PRAKASHCHAND CHORDIA	August 3, 2005
ARCHEAN GRANITES PVT LTD Vs. RPS BENEFIT FUND LIMITED	October 7, 2005
ARULMIGHU THIAGARAJA SWAMI DEVASTHANAM Vs. R RAMADASS	July 21, 2005
Arulmigu Rajagopalasamy Koil Vs. Cuddalore Municipality	January 28, 2005
Arulraj Vs. Jabesthial	February 10, 2005
ARUMUGA THEVAR Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT, TIRUNELVELI,	February 7, 2005
Arumugam Vs. Seethalakshmi	July 1, 2005
ARUMUGAM ALIAS ARAN Vs. STATE	July 15, 2005
Arumugha Nainar died Vs. Sekar alias Chandrasekar	March 29, 2005
ARUMUGHA UDAYAR Vs. LAKSHMI	June 28, 2005
ARUMUGHAM Vs. STATE	August 17, 2005
Arun Nigavekar Vs. R Natarajan	June 18, 2005
ARUNACHALAM Vs. STATE	December 16, 2005
Arunagiri Vs. Kala ALIAS Lakshmi	March 28, 2005
ASHOK KUMBHAT, PARTNER J M KHUMBHAT AND CO Vs. UNION OF INDIA, MINISTRY OF FINANCE, REP BY SECRETARY MINISTRY OF LAW, JUSTICE AND COMPANY AFFAIRS, GOVERNMENT OF INDIA AND CENTRAL BOARD OF DIRECT TAXES GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE REP BY ITS SECRETARY	September 10, 2005
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA	September 1, 2005
Ashok Leyland LTD Vs. Asst Commissioner of Income Tax Central Circle II	April 25, 2005
Ashrafunnissa ALIAS Hasarathunissa Vs. Ayisha Muthu	April 13, 2005
ASSISTANT COMMISSIONER Vs. T K KRISHNA KUMAR	October 28, 2005
Assistant Commissioner of Central Excise Vs. Diamond Engineering Chennai Private Limited	December 23, 2005
Assistant Commissioner of Income Tax Vs. Raka Food Products	June 20, 2005
Assistant Executive Engineer Vs. U Esakki	February 3, 2005
Assistant General Manager Vs. S Jegannathan	January 5, 2005
ASST COMMISSIONER Vs. S MOHAMMED GHOUSE	August 11, 2005
Ayodhi Vs. State	July 11, 2005
AYYAMMAL Vs. SECRETARY TO GOVT	January 18, 2005
Ayyamuthu Vs. State of Tamil Nadu	March 21, 2005
AYYANAR Vs. STATE OF TAMILNADU	July 6, 2005
Azhagiri Vs. State of Tamil Nadu	June 28, 2005
Azhagiri Vs. State of Tamil Nadu	June 27, 2005
B ALAMELU Vs. STATE OF TAMIL NADU	July 1, 2005
B ALAMELU Vs. STATE OF TAMIL NADU	August 1, 2005
B H E L Mazdoor Sangam Vs. Bharat Heavy Electricals Limited	January 18, 2005
B Kumar Vs. Presiding Officer Central Govt Indl Tribunal cum Labour Court Chennai	April 11, 2005
B Mutlur Primary Agricultural Co operative Bank LTD Vs. P Manivannan	January 28, 2005
B PUNITHA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	March 10, 2005
B RAMALINGAM Vs. STATE	November 11, 2005
B RAMALINGAM FORMERLY III ADDITIONAL JUDGE CITY CIVIL COURT Vs. SUO MOTU	November 11, 2005
B SYED SHAH Vs. SPECIAL COMMISSIONER OF INDIAN	August 25, 2005
B VASANTHI Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	August 2, 2005
B Veerakumar Vs. Secretary Tamil Nadu Public Service	January 3, 2005
BABU Vs. STATE	July 21, 2005
BABU Vs. SUB INSPECTOR OF POLICE SHOLAVARAM POLICE STATION THIRUVALLUR DISTRICT	March 11, 2005
Babu Vs. State	February 7, 2005
BABU ALIAS THUPPAKI ALIAS VENKATESAN Vs. STATE	September 27, 2005
BALAKRISHNAN Vs. STATE OF TAMIL NADU	November 23, 2005
BALAKRISHNAN Vs. DIST COLLECTOR	March 21, 2005
BALAMURUGAN MODERN RICE MILL Vs. SUBBULAKSHMI MODERN RICE MILL	August 22, 2005
BALAPRASANNA Vs. STATE	February 28, 2005
BALAPRASANNA SIVAKUMAR Vs. INSPECTOR OF POLICE	December 23, 2005
BALASUBRAMANIAM Vs. VIJAYA	July 15, 2005
Balasubramaniam Guhan Vs. T Hemapriya	February 25, 2005
BALASUBRAMANIAN alias SUBRAMANIAN alias SUBBUDU alias SUBBU Vs. Commissioner of Police	December 8, 2005
BALIGA LIGHTING EQUIPMENTS PVT LTD Vs. E RAVIKUMAR	August 30, 2005
BANK OF COCHIN LTD. Vs. KAMAL	February 21, 2005
BANU CONSTRUCTION CO PVT LTD Vs. ANDHRA BANK	August 10, 2005
BARAKATH NISA Vs. SECRETARY TO GOVT OF TAMILNADU	August 4, 2005
BASKARAN Vs. MAHALAKSHMI	July 20, 2005
BASS alias JAYABASKARAN Vs. STATE OF TAMILNADU REP BY	February 3, 2005
BATLIBOI AND COMPANY LTD Vs. BEAMA MANUFACTURERS P LTD	October 7, 2005
BENJAMIN Vs. STATE	June 23, 2005
Bepari Saleem Vs. State of Tamil Nadu	April 4, 2005
BHANU CONSTRUCTION CO PVT LTD Vs. ANDHRA BANK	October 7, 2005
Bharat Guthikonda Vs. Pondicherry University	November 10, 2005
BHARAT PETROLEUM CORPORATION LTD Vs. D NAGENDRA	November 11, 2005
BHARAT PETROLEUM CORPORATION LTD Vs. M NIRMALA	August 25, 2005
Bharat Petroleum Corporation LTD Vs. R Jayakumar	March 29, 2005
BHARAT SANCHAR NIGAM LIMITED THROUGH ITS CHIEF GENERAL MANAGER TELECOM TAMIL NADU CIRCLE CHENNAI Vs. N THANGARAJAN	February 15, 2005
Bharathidasan University Vs. Dhanalakshmi Srinivasan	February 23, 2005
BHASKAR Vs. STATE	August 18, 2005
BHAVANI Vs. SEKAR ALIAS RAJASEKARAN	August 30, 2005
BHUVANESWARI Vs. SARASWATHI AMMAL	July 14, 2005
Blue Blends India Limited Vs. Thirumagal Mills Limited	February 15, 2005
BLUE DART AVIATION LIMITED CHENNAI Vs. CAPT VIKRAM BAINS CHANDIGARH	July 8, 2005
BLUE DART AVIATION LIMITED REGD OFFICE AT BLUE DART CENTRE CHENNAI Vs. CAPT PUNEET SHANKTA CHENNAI	October 28, 2005
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. SESHASAYEE INDUSTRIES LIMITED	July 26, 2005
Board of Control for Cricket in India Vs. Zee Telefilms Limited	May 2, 2005
BOSE Vs. STATE	February 3, 2005
Bothra Traders Vs. Bharat Petroleum Corporation Ltd	February 25, 2005
Bothra Traders Vs. Bharat Petroleum Corporation Ltd	April 29, 2005
Business Leader India Pvt LTD Vs. Southern Railway	December 7, 2005
C D Sampath Vs. State Bank of India	April 26, 2005
C GOMATHI Vs. GOVERNMENT OF TAMIL NADU	May 10, 2005
C Gomathi Vs. Government of Tamil Nadu	May 5, 2005
C JAYAPAL Vs. DIRECTOR OF MEDICAL EDUCATION	October 27, 2005
C Lakshmi Narain Vs. Government of Tamil Nadu	June 14, 2005
C LINGASAMY Vs. REVENUE DIVISIONAL OFFICER	August 31, 2005
C M S Evangelical Suvi David Vs. District Registrar	March 24, 2005
C M S EVANGELICAL SUVI DAVID MEMORIAL HIGHER SECONDARY SCHOOL COMMITTEE KARISAL THROUGH ITS SECRETARY SRI S DAVID STEPHEN AMBASAMUDRAM TALUK TIRUNELVELI DISTRICT Vs. DISTRICT REGISTRAR CHERANMAHADEVI TIRUNELVELI DISTRICT	March 23, 2005
C M S EVANGELICAL SUVI DAVID MEMORIAL HR SEC SCHOOL COMMITTEE Vs. DISTRICT REGISTRAR	September 14, 2005
C M Santhanam Vs. Under Secretary to the Government of India	January 17, 2005
C Manoharan Vs. Commissioner	June 20, 2005
C NALLASIVAN PILLAI Vs. COMMISSIONER	July 21, 2005
C NAVANEETHAM Vs. A PAPPIDEVI	July 14, 2005
C R Sivanandam Vs. V R Kushal Doss	April 21, 2005
C RAMAMOORTHY Vs. T M BALAKRISHNA MUDALIAR	July 22, 2005
C S JAIN TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR	December 5, 2005
C S MANOHARAN Vs. SECRETARY TO THE GOVERNMENT	July 14, 2005
C SAMRAJ Vs. COLLECTOR	September 2, 2005
C SHANMUGAM Vs. TAMIL NADU HOUSING BOARD	January 31, 2005
C SIVASANKAR Vs. DIRECTOR OF SCHOOL EDUCATION	November 24, 2005
C Suresh Vs. State	February 1, 2005
C THEKKARNALAI Vs. STATE OF TAMIL NADU	November 29, 2005
C V THIRUGNANAM CHETTIAR Vs. UNION OF INDIA	July 19, 2005
C Vijayalakshmi Vs. District Collector	February 17, 2005
Cancer Institute WIA Vs. Government of Tamil Nadu	January 18, 2005
Capt P K Passi Vs. NEPC India Ltd	April 29, 2005
CENTRAL BANK OF INDIA Vs. ANTONY HARDWARE MART	December 14, 2005
CHAIRMAN and M D Vs. TAMIL NADU CO OP OILSEEDS GROWERS FEDERATION EMPLOYEES UNION	February 2, 2005
CHAIRMAN AND MANAGING DIRECTOR HINDUSTAN TELEPRINTERS LTD Vs. M RAJAN ISAAC	March 2, 2005
CHAIRMAN AND MANAGING DIRECTOR LIQUIDATOR TAMIL NADU CO OPERATIVE OILSEEDS Vs. TAMIL NADU CO OPERATIVE OILSEEDS GROWERS FEDERATION EMPLOYEES UNION	February 2, 2005
CHAIRMAN MADRAS METROPOLITAN DEVELOPMENT AUTHORITY Vs. S RADHAKRISHNAN	December 13, 2005
CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHANNAI Vs. ER R MANOHARAN AEE ELECL SHIFT INGUR ERODE DISTRICT	August 10, 2005
CHAMBER OF COMMERCE AND INDUSTRY Vs. DISTRICT COLLECTOR	September 27, 2005
CHANDRA Vs. RANGANATHAN	July 29, 2005
CHANDRA PRAKASH GAJUREL Vs. INSPECTOR OF POLICE CHENNAI	August 24, 2005
Chandramohan Vs. State	March 8, 2005
CHANDRAN Vs. GOPALAKRISHNAN	July 25, 2005
Chandrasekara Pandian Vs. Secretary to Government	June 29, 2005
Chandrasekaran Vs. V Doss Naidu	June 29, 2005
CHANDRASEKARAN Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT	October 28, 2005
Chellakannu Vs. Kolanji	June 14, 2005
CHELLAKKAL Vs. AMMANIAMMAL	July 21, 2005
CHELLAMUTHU Vs. STATE	September 15, 2005
CHEMPLAST SANMAR LIMITED Vs. PRESIDING OFFICER LABOUR COURT	February 4, 2005
CHEMPLAST SANMAR LTD Vs. PRESIDING OFFICER	February 4, 2005
Chennai Bottling Company LTD Vs. Presiding Officer	February 25, 2005
CHENNAI METROPOLITAN WATER SUPPLY AND SWERAGE BOARD Vs. P PLANIVELAN	April 25, 2005
CHENNAI PORT TRUST INDUSTRIAL EMPLOYEES CANTEEN WORKERS WELFARE ASSOCIATION Vs. UNION OF INDIA	August 24, 2005
CHENNIMALAI YARNS PVT LIMITED Vs. S CHANDRASEKAR	August 8, 2005
CHETIAMMAL Vs. STATE OF TAMIL NADU	August 9, 2005
Chief Commercial Manager Vs. Jayakrishna Enterprises	June 20, 2005
Chief Engineer Vs. K Lakshmi	March 18, 2005
Chief Engineer Distribution Vellore Region Vs. Presiding Officer Labour Court	April 21, 2005
CHIEF GENERAL MANAGER STATE BANK OF INDIA REGIONAL OFFICER Vs. JENISTON DEVARAJ CHARODE	August 24, 2005
CHIEF SECRETARY Vs. S SRIDEVI	September 6, 2005
Chief Secretary to Govt Vs. D Ekman Chelliah	February 16, 2005
CHINNA PILLAI UDAYAR Vs. NATESA UDAYAR	August 1, 2005
CHINNA PONNU Vs. SECRETARY TO THE GOVERNMENT	September 15, 2005
Chinnakkal Vs. Marakkal	July 6, 2005
Chinnappan Vs. Chinnammal	April 20, 2005
CHINNASAMY REDDIYAR Vs. M POTHAMMAL	July 6, 2005
CHINNU ALIAS PACHA GOUNDER Vs. PERIAKALIAMMAL ALIAS PONNAMMAL	December 16, 2005
Chitra Vs. Secretary to the Government	June 28, 2005
Cholan Roadways Corporation LTD Vs. P Mathiyalagan	March 24, 2005
CIT Vs. A.K. DAGA	June 5, 2005
CITY BULK CARRIERS Vs. COMMISSIONER CIVIL SUPPLIES CORPORATION	August 11, 2005
Clement Ravichandran Vs. Om Sindhoori Capital Investment Limited	June 21, 2005
Coimbatore Consumer Cause Vs. State of Tamil Nadu	July 5, 2005
COIMBATORE CONSUMER CAUSE Vs. UNION OF INDIA	July 18, 2005
Coimbatore District Vs. Union of India	January 7, 2005
Collector Vs. N Murugan	January 5, 2005
Commissioner Vs. Lakshmi Bai died	January 18, 2005
COMMISSIONER Vs. N S RAJAMMAL	July 15, 2005
Commissioner Vs. M Ganapathy	June 13, 2005
Commissioner Vs. T Sundarraj	June 13, 2005
Commissioner Vs. Jaigopal Garodia Foundations	April 20, 2005
Commissioner Vs. D Dhakshinamurthi	March 24, 2005
Commissioner Vs. Rajeswari	March 16, 2005
Commissioner Bhavani Municipality Vs. P S Nagarajan	December 22, 2005
COMMISSIONER COIMBATORE CORPORATION Vs. A THANGAVELU	February 2, 2005
Commissioner Corporation of Chennai Vs. V Sumathi	April 19, 2005
COMMISSIONER KADAYANALLUR PANCHAYAT UNION TIRUNELVELI Vs. A PUTHURAN PADAYACHI	November 30, 2005
COMMISSIONER KANCHEEPURAM MUNCIPALITY Vs. V M MAHADEVAN	July 15, 2005
Commissioner of Central Excise Vs. Customs Excise AND Gold Control	February 24, 2005
Commissioner of Central Excise Vs. Customs Excise AND Gold Control	March 2, 2005
Commissioner of Central Excise Vs. Customs	March 10, 2005
Commissioner of Central Excise Vs. Chemplast Sanmar Ltd	March 24, 2005
Commissioner of Central Excise Vs. ITC Ltd	March 21, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS	August 9, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE, GOLD CONTROL APPELLATE TRIBUNAL AND SRF LIMITED	January 20, 2005
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN BANK	December 19, 2005
COMMISSIONER OF CUS (SEA EXPORT), CHENNAI Vs. GAUR IMPEX	July 26, 2005
Commissioner of Customs Vs. Dowell Co Ltd	January 24, 2005
Commissioner of Income Tax Vs. Micromax Systems P Ltd	July 6, 2005
COMMISSIONER OF INCOME TAX Vs. REKHA BAI	December 14, 2005
Commissioner of Income Tax Vs. E V Balashanmugham	December 14, 2005
COMMISSIONER OF INCOME TAX Vs. CHAMUNDESWARI	December 13, 2005
COMMISSIONER OF INCOME TAX Vs. E S PREMALATHA	November 11, 2005
COMMISSIONER OF INCOME TAX Vs. HARI VIGNESH MOTORS P LIMITED	November 11, 2005
COMMISSIONER OF INCOME TAX Vs. SARADHA TEXTILE PROCESSORS P LTD	November 10, 2005
COMMISSIONER OF INCOME TAX Vs. RATNA AGENCIES	November 10, 2005
Commissioner of Income Tax Vs. Binny Limited	November 8, 2005
COMMISSIONER OF INCOME TAX Vs. KASI CREDIT CORPORATION	October 26, 2005
COMMISSIONER OF INCOME TAX Vs. PANDIAN HOTELS LTD	October 26, 2005
COMMISSIONER OF INCOME TAX Vs. TAMILNADU MERCANTILE BANK LTD	October 26, 2005
COMMISSIONER OF INCOME TAX Vs. RAM INVESTMENT LTD	October 27, 2005
COMMISSIONER OF INCOME TAX Vs. GOVE INVESTMENTS AND FINANCE CO LTD	October 27, 2005
COMMISSIONER OF INCOME TAX Vs. P KRISHNAMURTHY	October 19, 2005
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK	October 24, 2005
COMMISSIONER OF INCOME TAX Vs. D KAVERI AMMAL	October 24, 2005
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LTD	October 26, 2005
COMMISSIONER OF INCOME TAX Vs. SREE MALATHI CHIT FUNDS (P) LTD.	March 8, 2005
COMMISSIONER OF INCOME TAX Vs. T.R. RENGARAJAN	February 24, 2005
COMMISSIONER OF INCOME TAX Vs. GEETHA MOHAN	October 25, 2005
Commissioner of Income tax Vs. Chennai Properties AND Investments Ltd	January 20, 2005
COMMISSIONER OF INCOME TAX Vs. R. LAKSHMI NARAYANAN	December 20, 2005
COMMISSIONER OF INCOME TAX Vs. J.V.L. BUILDERS (P) LTD.	February 23, 2005
COMMISSIONER OF INCOME TAX Vs. N. VELLAIYAN	October 27, 2005
COMMISSIONER OF INCOME TAX I Vs. H H LATE SRI RAJA RAJAGOPALA THONDAIMAN	October 25, 2005
COMMISSIONER OF INCOME TAX II Vs. L G BALAKRISHNAN AND BROS	October 24, 2005
Commissioner of Income Tax Madurai Vs. Murugan Offset Printers Sivakasi	April 25, 2005
Commissioner of Income tax Madurai Vs. Janakiram Mills Ltd	April 29, 2005
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. EASUN ENGINEERING COMPANY LIMITED	October 24, 2005
Commissioner of Income tax Tamilnadu Vs. N S S Investments P Ltd	April 13, 2005
COMMISSIONER OF INCOME TAX VI Vs. P V BHOOPATHY	November 10, 2005
COMMISSIONER OF INCOME-TAX Vs. HARITA FINANCE LTD	February 1, 2005
COMMISSIONER OF INCOME-TAX Vs. SALEM CO-OPERATIVE SUGAR MILLS LTD	December 12, 2005
COMMISSIONER OF INCOME-TAX MADURAI Vs. SUMATHI PROCESS INDUSTRIES P LTD	August 2, 2005
Commissioner of Wealth tax Vs. Travancore Textiles P Ltd	March 30, 2005
COMMISSIONER OF WEALTH TAX Vs. RAJENDRA PRASAD INDUSTRIES PVT LTD	October 26, 2005
COMMISSIONER OF WEALTH TAX Vs. E UDAYAKUMAR	October 26, 2005
COMMISSIONER OF WEALTH TAX Vs. SIMPSON AND GENERAL FINANCE CO. LTD. (NO. 1)	October 26, 2005
Commissioner Pondicherry Municipality Vs. Janardhanam	April 29, 2005
Commissioner Vellore Municipality Vs. Registrar Tamil Nadu Administrative Tribunal	November 10, 2005
COMMITTEE OF MANAGEMENT Vs. NOORJEHAN	August 10, 2005
CONSUMER WELFARE ASSOCIATION KUMBAKONAM Vs. STATE OF TAMIL NADU CHENNAI	April 11, 2005
CONTROLLER OF EXAMINATIONS BHARATHIDASAN UNIVERSITY TIRUCHIRAPPALLI Vs. B VIGNESH	August 29, 2005
Controller of Examinations Pondicherry University Vs. K Sudhakar	April 29, 2005
CORRESPONDENT VELUDAYAR HR SEC SCHOOL Vs. C V SANKAR	September 19, 2005
D Dhanalakshmi Vs. Chairman AND Managing Director	March 24, 2005
D E HUSSAIN ANSAR Vs. S ELUMALAI	August 5, 2005
D GANESH Vs. A NATARAJAN	March 4, 2005
D GEETHA Vs. D THULSASI AMMAL	August 18, 2005
D GOMATHI Vs. SECRETARY TO GOVT OF INDIA	March 8, 2005
D HENRY THIAGARAJ Vs. M AZARISH	November 29, 2005
D JOHN THIRUTHUVADOSS Vs. STATE OF TAMILNADU	August 2, 2005
D KALIAPERUMAL Vs. VEDAVALLIAMMAL	September 8, 2005
D KANDAN Vs. LAKSHMI	March 11, 2005
D KULASEKARAN Vs. GOVERNMENT OF TAMIL NADU	July 14, 2005
D Kuttiyappan Vs. Meenakshiammal Polytechnic Unit of Meenakshiammal Trust	June 17, 2005
D LOGANATHAN Vs. VENKATACHALAPATHY METAL WORKS	February 16, 2005
D LOGANATHAN Vs. VENKATACHALAPATHY METAL WORKS	February 18, 2005
D M SIDDA VEERAIAH Vs. REGISTRAR THE TAMIL NADU ADMINISTRATIVE TRIBUNAL	March 1, 2005
D MEENAKSHI Vs. COMMISSIONER OF POLICE	March 9, 2005
D Meganathan Vs. Annammal	April 20, 2005
D Nandakumar Vs. Deputy Registrar of Co operative Societies	March 16, 2005
D PALAVESAMUTHU Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL	November 15, 2005
D RAVI Vs. RAGHUNATH DIED	July 28, 2005
D S M Polymers P Limited Vs. Registrar	January 5, 2005
D SREEVALSAN Vs. UNION OF INDIA	April 1, 2005
D V ATHISAYARAJ Vs. TIRUNELVELI DIOCESE TRUST ASSOCIATION	August 5, 2005
Dakshinamoorthy Vs. Parthasarathy	July 6, 2005
Dalmia Cement Bharat Limited Vs. Uthandi alias Peria Uthandi	March 30, 2005
Dasgupta Vs. Inspector of Police	June 16, 2005
Dayanithi Vs. V Krishnamurthi	May 17, 2005
DCW Limited Vs. State of Tamil Nadu	January 27, 2005
DEEPA UDHAYAKUMAR Vs. STATE BANK OF HYDERABAD INDIRA NAGAR BRANCH	March 24, 2005
DEIVENDRAN Vs. SUBBIAH NADAR	November 28, 2005
DEMPLOYEES STATE INSURANCE CORPORATIONA ALAGAN Vs. TAMIL NADU ELECTRICITY BOARD, REP BY ITS SUPERINTENDING ENGINEER; ASSISTANT DIVISIONAL ENGINEER, OPERATION AND MAINTENANCE-II AND JUNIOR ENGINEER (O AND M)	April 9, 2005
Deputy Commercial Tax Officer Vs. Cameo Exports	December 1, 2005
Deputy General Manager Bharat Overseas Bank Limited Vs. Presiding Officer Central Government Industrial Tribunal cum Labour Court	June 7, 2005
Deputy Inspector General of Police Vs. A Jeyapaul	June 27, 2005
DEPUTY INSPECTOR GENERAL OF POLICE Vs. MOOVENDAN	October 18, 2005
Deputy Inspector General of Prisons Vs. C Manikandan	December 23, 2005
Deputy Superintendent of Police Sriperumbudur Sub Division Vs. W D Sekaran	November 9, 2005
Desert Valley Medical Inc Vs. A Jayachandra Reddy JVL Towers	February 25, 2005
Desia Alagan Vs. Tamil Nadu Electricity Board	April 9, 2005
DEVAKI Vs. R KANNAPPAN	December 16, 2005
DEVANATHAN Vs. VEERAMANI	March 24, 2005
Devanbu Vs. Sundara Raj	February 2, 2005
Devendran Vs. State	December 16, 2005
DHANALAKSHMI Vs. THANGAVELU	September 23, 2005
DHANALAKSHMI Vs. P MOHAN	January 6, 2005
DHARAMCHAND Vs. STATE	January 19, 2005
Dharmalingam Vs. Chakkravarthi	April 29, 2005
DHARMAN Vs. CHINNATHAMBI	August 5, 2005
DHARMARAJ Vs. STATE	September 28, 2005
Digivision Electronics LTD Vs. Indian Bank	July 7, 2005
Dindigul Spinners Association Vs. Secretary to Government of Tamil Nadu	April 26, 2005
Dipak Mehra Vs. Bindiya Hillary Mehra	May 24, 2005
DIRECTOR GENERAL Vs. MD ABBAS MOHIDEEN ASST COMMDT	September 28, 2005
DIRECTOR GENERAL OF POLICE Vs. S RADHAKRISHNAN	July 4, 2005
Director General of Police and Chairman Vs. L Balan Louis	November 10, 2005
DIRECTOR GENERAL OF POLICE AND THE CHAIRMAN UNIFORMED SERVICES RECRUITMENT BOARD Vs. C SENTHILKUMAR	November 23, 2005
DIRECTOR OF ELEMENTARY EDUCATION Vs. P N THIRUVENGADAM	October 17, 2005
DIRECTOR OF SCHOOL EDUCATION Vs. V ARULMOZHI	October 19, 2005
DISTRICT COLLECTOR Vs. P RANI AMMAL	October 17, 2005
District Collector Vs. Manickam	March 21, 2005
District Collector Vs. T A Ranjan	March 18, 2005
District Educational Officer Vs. N Chakrapani	April 13, 2005
DISTRICT REVENUE OFFICER ERODE DISTRICT Vs. R PALANISAMY	November 24, 2005
DIVISIONAL MANAGER Vs. C RAMESH	April 28, 2005
DMK Party Vs. State of Tamil Nadu	December 20, 2005
DOCK LABOUR BOARD Vs. K GEETHA	November 29, 2005
Doss ALIAS Karthikeyan Vs. State	July 5, 2005
Durai Manickam Vs. Commissioner	March 14, 2005
E M K Rajammal Vs. Oriental Insurance Company Limited	April 11, 2005
E MOHAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	July 25, 2005
E PONNUMANI Vs. SECRETARY TO GOVERNMENT	September 1, 2005
E S I CORPORATION Vs. R S PATHY AND CO	April 29, 2005
E THANGASAMY RAJA Vs. A MANI	October 28, 2005
EAST INDIA MINING CO Vs. COMMISSIONER OF INCOME TAX	November 10, 2005
ELANGOVAN M Vs. MADRAS REFINERIES LTD	January 28, 2005
Ellen Vs. P L Chockalingam	June 22, 2005
ELUMALAI Vs. STATE	September 16, 2005
EMPLOYEES STATE INSURANCE CORPORATION REP BY ITS REGIONAL DIRECTOR Vs. R S PATHY AND CO, REP BY ITS PARTNER R S SANTHANA KRISHNAN AND SPECIAL TAHSILDAR, EMPLOYEES STATE INSURANCE CORPORATION RECOVERIES	April 29, 2005
ENERCON (INDIA) LIMITED Vs. J T MICHEAL ANJALO	February 11, 2005
ENNORE PORT LIMITED Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED	August 22, 2005
ESWARI Vs. PALANIAMMAL	September 13, 2005
ETKIF America Inc Vs. Government of India	February 2, 2005
EX RECT MP A MADURAI VEERAN NO 7779447 K Vs. UNION OF INDIA	December 21, 2005
EXECUTIVE ENGINEER IV Vs. VARADHA STEELS	October 4, 2005
EXECUTIVE OFFICER Vs. V K R JAMBULINGAM	August 19, 2005
Executive Officer Vs. A Vincent	June 20, 2005
Executive Officer Selection Grade Panchayat Vs. S Selvam	April 25, 2005
Express News Papers LTD Vs. Deputy Commissioner of Income tax	June 22, 2005
EZHUMALAI Vs. STATE	August 4, 2005
F Hussain Vs. Sub Registrar Sub Registrar Office	May 4, 2005
F LAWRENCE Vs. AROKIADAS	August 12, 2005
Faritha Vs. Secretary to Government of India	March 14, 2005
Fathima Rihana Vs. State of Tamil Nadu	March 28, 2005
Federation of Pammal and Nagalkeni Welfare Association Vs. District Collector	June 21, 2005
FELSHIA VASANTHI Vs. R SEKAR ALIAS GUNASEKAR	February 21, 2005
FERDOUS FINANCE P LTD Vs. R THYAGARAJAN CHENNAI	February 25, 2005
FORD CREDIT KOTAK MAHINDRA LTD Vs. M SWAMINATHAN	February 11, 2005
Formation of Indian Network Marketing Association Vs. Apple FMCG Marketing Pvt Ltd	April 7, 2005
FRANSISCO PANDIAN Vs. JOSEPH	March 19, 2005
G BABU Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE	October 21, 2005
G Babu Vs. Director General	January 6, 2005
G Balraj Vs. Director of Police	February 7, 2005
G Bernatsan Vs. District Collector	March 24, 2005
G CHANDRASEKARAN Vs. PALANIAPPA COMPANY	August 29, 2005
G DAS Vs. Y MARY GLORY BAI	September 14, 2005
G Duraikannu Vs. Tamil Nadu Administrative Tribunal	March 24, 2005
G ELUMALAI Vs. MARIAMMAL	July 18, 2005
G Eva Mary Elezabath Vs. Jayaraj	July 6, 2005
G GANESAN Vs. GOVERNMENT OF TAMIL NADU	February 16, 2005
G JAYKRISHNAN Vs. TAMIL NADU STATE MARKETING CORPORATION LTD	August 17, 2005
G K Venkatesan Vs. State	April 1, 2005
G K VENKATESAN Vs. STATE	April 18, 2005
G KAILASAM Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPN LTD	March 4, 2005
G KAMALAM Vs. DAIVANAI AMMAL	July 19, 2005
G Krishnan Vs. Union Of India	June 17, 2005
G LAVANYA Vs. BINDU ALIAS R SAKTHIVEL	February 22, 2005
G RAJAMURTHY Vs. COLONEL COMMANDING OFFICER	September 30, 2005
G RAJENDRAN Vs. UNION OF INDIA	August 11, 2005
G Rajendran Vs. Secretary to Government	January 3, 2005
G Ramaiyyan Vs. State of Tamilnadu	June 28, 2005
G RAVI Vs. DISTRICT PLANNING OFFICER	September 8, 2005
G SARAVANAN Vs. DISTRICT EMPLOYMENT OFFICER KRISHNAGIRI	October 5, 2005
G Selladurai Vs. Registrar	March 24, 2005
G Selvam Vs. B Rajyalakshmi	June 30, 2005
G Sethumadhavan Vs. Government of Tamil Nadu	November 10, 2005
G SUBRAMANIAM Vs. M G JAYARAMA MUDALI	July 15, 2005
G Swaminathan Workman Vs. Bank of India	February 8, 2005
G V FILMS LIMITED Vs. PRASAD FILM LABORATORIES CHENNAI	February 25, 2005
G Veera Raghavan Vs. K Devanathan	January 20, 2005
G.V. FILMS LTD Vs. S. PRIYADARSHAN	December 5, 2005
G.V. FILMS LTD. Vs. S. PRIYADARSHAN	August 22, 2005
Gammon India LTD Vs. IVRCL Infrastructures and Projects Ltd	April 29, 2005
GANAPATHY Vs. MANICKAM	August 25, 2005
Ganapathy Lunghi Company Vs. Tamil Nadu Handloom Development Board	February 2, 2005
Ganapathysubramanian Vs. Secretary	March 10, 2005
GANESA NAICKER Vs. KOKILAMBAL	September 2, 2005
GANESAN Vs. PONNAMMAL	December 7, 2005
GANESAN G Vs. GOVT OF TAMIL NADU	February 16, 2005
GANESH STEEL ROLLING MILLS LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS	July 22, 2005
GANGOTREE SWEETS AND SNACKS PVT LTD Vs. SHREE GANGOTREE SWEETS SNACKS AND SAVOURIES TRICHY	September 5, 2005
GEA Energy System India LTD Vs. LITOSTROJ E I	April 26, 2005
GEA ENERGY SYSTEM INDIA LTD 443 ANNA SALAI TEYNAMPET CHENNAI Vs. ITOSTROJ LITOSROJSKA	March 11, 2005
GEETHA GURUSWAMY Vs. ROHINI GARDENS WELFARE ASSOCIATION	August 9, 2005
GEEVA PEERIZ Vs. STATE OF TAMIL NADU	January 19, 2005
Gem Granites Vs. State of Tamil Nadu	February 10, 2005
General Manager Vs. A John Peter	April 7, 2005
GENERAL MANAGER Vs. SESA SEAT INFORMATION SYSTEMS LTD	August 25, 2005
General Manager Tech AND Project Director Vs. State of Tamil Nadu	March 21, 2005
GENERAL MANAGER TELECOM MADURAI SECONDARY SWITCHING AREA DEPARTMENT OF TELECOMMUNICATION NOW BHARAT SANCHAR NIGAM LIMITED BSNL MADURAI Vs. SESA SEAT INFORMATION SYSTEMS LIMITED PUNE	July 25, 2005
Girija Vs. Secretary to Government	June 21, 2005
Give AND Take Enterprises Vs. Appellate Assistant Commissioner of Commercial Taxes	December 13, 2005
GNANASEKARAN Vs. MANI	September 17, 2005
GNANAVATHY Vs. SUPERINTENDENT CENTRAL PRISON PALAYAMKOTTAI TIRUNELVELI DISTRICT	August 11, 2005
GOMATHI AMMAL Vs. G KUTHALAKRISHNAN	April 27, 2005
GOPALAKRISHNAN Vs. BALASUBRAMANIAM	September 10, 2005
GOVERNMENT OF TAMIL NADU Vs. NANDHA EDUCATIONAL TRUST	August 25, 2005
Government of Tamil Nadu Vs. Registration Department SC ST and M B C Employees General Welfare Sangam	December 9, 2005
GOVERNMENT OF TAMIL NADU Vs. K S RAVICHANDRAN	November 29, 2005
GOVERNMENT OF TAMIL NADU Vs. NILAKANTAN AND BROTHERS CONSTRUCTION PVT LTD	July 29, 2005
GOVERNMENT TELECOM EMPLOYEES CO OPERATIVE SOCIETY LIMITED STAFF UNION Vs. DIRECTOR CO OPERATIVE OFFICE OF THE CENTRAL REGISTRAR GOVERNMENT OF INDIA DEPARTMENT OF AGRICULTURE AND CO OPERATION NEW DELHI	March 30, 2005
GOVINDAN Vs. STATE	September 21, 2005
GOVINDARAJ Vs. STATE OF TAMIL NADU	January 27, 2005
GOVINDARAJ Vs. STATE	August 2, 2005
GOVINDARAJU Vs. K MUTHUKUMARASWAMY	August 23, 2005
GOVINDASAMY Vs. STATE	August 30, 2005
GOWTHAMCHAND JAIN Vs. N ELUMALAI	July 29, 2005
Gran Rock Tiles P LTD Vs. State of Tamil Nadu	February 10, 2005
GULF AIR COMPANY Vs. V M RAJALINGUM	October 20, 2005
GULF AIR COMPANY Ï¿½THAPPER HOUSE Vs. V M RAJALINGAM SOLE PROPRIETOR M/S BHARATHI KNITTING COMPANY	October 20, 2005
Gunasekaran Vs. State of Tamilnadu	April 8, 2005
GUPTA ENTERPRISES Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	July 22, 2005
Guru Dev Enterprises Vs. Chairman Tamil Nadu Electricity Board	December 15, 2005
Gurumani Vinayagar Temple AND Kannanur Mariamman Temple Vs. Somu	March 1, 2005
GURUSAMY Vs. SIVAKUMAR	August 10, 2005
GURUSAMY Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	December 21, 2005
GURUSAMY Vs. SANTHANAM	June 18, 2005
H ASATHULLAH SAHIB Vs. D VENKATESA NAIDU	August 9, 2005
HAJI ABDUL JALEEL Vs. P JANARDHANAM	July 26, 2005
HAJI V S T MOHAMMED ABUBACKER Vs. ASAMI BEEVI	April 19, 2005
HAMEED Vs. STATE OF TAMIL NADU	October 19, 2005
HARIBANSH SINGH Vs. UNION OF INDIA	October 28, 2005
Harihar Davey Vs. Kamlesh Steel Enterprises	June 1, 2005
HARIHAR DAVEY Vs. KAMLESH STEEL ENTERPRISES A PARTNERSHIP FIRM	June 18, 2005
Harikrishnan Vs. Govt of Tamil Nadu rep	July 5, 2005
HASSAN BANU Vs. STATE OF TAMIL NADU	July 28, 2005
Hemanathan Vs. N Kupuswamy	January 24, 2005
Hindu Community in General and Citizens Vs. Commissioner	April 7, 2005
Hindustan Petroleum Corporation LTD Vs. Devaraj Chordia	April 6, 2005
HIS HOLINESS SRI KANCHI KAMAKOTI Vs. STATE OF TAMIL NADU	February 11, 2005
HOTEL AMBASSADOR PALLAVA Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT	March 14, 2005
House Productions Pvt LTD Vs. Meediya Plus	February 24, 2005
I C S I Church Devanankuruchi Vs. Swaminathan	June 24, 2005
I N SARDAR Vs. S V S VEERARAGAVAN	February 3, 2005
I P Rings Limited Vs. Tamil Nadu Taxation Special Tribunal	December 22, 2005
I Salam Khan Vs. Tamil Nadu Wakf Board	January 31, 2005
I SARASWATHI Vs. STATE OF TAMIL NADU	January 20, 2005
I VELUTHAI Vs. ADMINISTRATIVE COMMANDANT	July 25, 2005
ICICI Bank LTD Vs. Estate Staff Union of South India	April 28, 2005
ICICI Bank LTD Vs. Official Liquidator	January 7, 2005
ICICI VENTURE FUNDS MANAGEMENT LIMITED BANGALORE Vs. NEPTUNE INFLATABLES LIMITED REGISTERED OFFICE	August 9, 2005
IDOL OF SRI PARIPOORANA VINAYAGAR Vs. MAHAMANI DIED	September 29, 2005
IKIYA NADUGAL AMBEDKAR SANGAM Vs. REGISTRAR	February 21, 2005
IN RE: CAVIN PLASTICS AND CHEMICALS P. LTD.; IN RE: CAVINKARE P. LTD. Vs. STATE	June 18, 2005
INDIA HOUSEHOLD AND HEALTH CARE LTD Vs. L G HOUSEHOLD AND HEALTH CARE LTD	April 27, 2005
Indian Bank Vs. S Madhavan	March 24, 2005
INDIAN CONSUMERS WELFARE COUNCIL Vs. UNION OF INDIA	July 22, 2005
INDIAN COUNCIL OF MEDICAL RESEARCH Vs. K RAJALAKSHMI	January 10, 2005
Indian Home Pipe Company LTD Vs. Customs Excise and Gold Control Appellate Tribunal	March 19, 2005
INDIAN OIL CORPORATION LTD Vs. INDIAN OIL UNITED CONTRACT LABOUR UNION	March 14, 2005
Indian Overseas Bank Vs. C Rajan	March 17, 2005
INDIAN OVERSEAS BANK Vs. ALL INDIAN OVERSEAS BANK EMPLOYEES UNION	March 23, 2005
Indicarb Employees Union Vs. Indicarb Limited	June 18, 2005
INDIRANI Vs. SEETHARAMAN	July 26, 2005
INDIRANIAMMAL Vs. CHIEF ENGINEER PERSONNEL THE TAMIL NADU ELECTRICITY BOARD CHENNAI	March 8, 2005
INDUSTRIAL RELATIONS MANAGER MADURAN COATS LTD Vs. JAYARAMAN	February 10, 2005
Inspector of Police Vs. Ramakrishnan	June 30, 2005
INSPECTOR OF POLICE Vs. GULAM BABU; THANGAM @ MEENAKSHI KUTTY AND MUTHU @ ANGAMUTHU	September 21, 2005
INSPECTOR OF POLICE DISTRICT CRIME BRANCH ERODE DISTRICT Vs. KUPPUSAMY	October 21, 2005
Institute of Chartered Accountants of India Vs. K Bhagvatheeswaran	March 24, 2005
Intelligence Officer Vs. G Sugumaran	March 16, 2005
IQBAL ABDUL KAREEM, BY HIS POWER OF ATTORNEY, SALAIMAN ABDUL KAREEM Vs. CHANDRASEKRAN	July 22, 2005
IQBAL MOHAMMED BIJILI Vs. K ARUMUGAM	March 1, 2005
ISLAMAIYA TEACHER TRAINING INSTITUTE Vs. STATE OF TAMIL NADU	August 20, 2005
ISMAIL BEEBI Vs. STATE	July 25, 2005
J Ameer Humza Vs. C Srinivasan	April 21, 2005
J AMEERGANI Vs. STATE OF TAMILNADU	April 29, 2005
J Chithra Vs. District Magistrate and District Collector	July 1, 2005
J M MEERA NACHI Vs. ASHTALAMSHMI FINANCE TIRUNELVELI	April 21, 2005
J P S ENTERPRISES Vs. STATE	July 27, 2005
J Raja Vs. Additional Deputy Inspector General of Police Group Centre CRPF	June 7, 2005
J SELVAM Vs. I B P CO LTD	July 29, 2005
J V Gokal AND Co Vs. State of Tamilnadu	January 6, 2005
J V SUNDARARAJAN Vs. INDIAN BANK	August 9, 2005
J VIJAYALAKSHMI Vs. GIRIDHARA GOPAL	March 22, 2005
J VINOTH RAJ Vs. STATE OF TAMIL NADU	September 13, 2005
Jabeen Taj Vs. M Parveen Banu	April 29, 2005
JABEEN TAJ Vs. M PARVEEN BANU	April 28, 2005
JAFFAR ALI Vs. STATE	November 23, 2005
JAFFERKHAN ALIAS BABA Vs. SALIMA BI	September 9, 2005
JAI BHARATH CHARITABLE TRUST Vs. A JAYAMOHAN	August 18, 2005
Jai Ganesh Marine Unit Vs. Chennai Port Trust rep	May 4, 2005
JAIN HOUSING AND ESTATES, CHENNAI REPRESENTED BY ITS PARTNER MR. SANDEEP R. MEHTA AND ANR. Vs. C. KESAVANRAM AND ORS.	September 1, 2005
JAMALS Vs. P SYAMALA PROPRIETRIX PRAJWAL ASSOCIATES	August 23, 2005
JAMBUNATHAN C Vs. MANAGEMENT OF DHEERAN CHINNAMALAI TRANSPORT CORPORATION LTD	February 4, 2005
Janaki Yerramalli Vs. Shalini Mundra	January 17, 2005
JANARAJAN ALIAS KRISHNAMURALI Vs. STATE OF TAMIL NADU	October 6, 2005
JANSONS TEXTILE PROCESSORS Vs. JANSONS INDUSTRIES LTD.	December 23, 2005
JASIMA SHAHABUDEEN Vs. GOVERNMENT OF PONDICHERRY	September 19, 2005
JAYA STEELS Vs. UNITED INDIA INSURANCE CO LTD	June 15, 2005
JAYACHITRA Vs. A N S NALL AZHAGU	October 6, 2005
JAYACHITRA Vs. A N S NALL AZHAGU	October 16, 2005
JAYALAKSHMI TRADING CO Vs. KRISHNAMURTHY	August 1, 2005
Jayanandan Vs. State of Tamilnadu	February 28, 2005
JAYANTILAL Vs. CHANDRAKANT N PANDYA	August 12, 2005
JAYAPRADHA Vs. CHIEF COMMISSIONER OF INCOME TAX	November 7, 2005
Jayaseelan Vs. Arulrajan	April 16, 2005
JAYASHEELA Vs. MONY	April 16, 2005
JAYAVEL S ALIAS JAYACHANDRAN Vs. RUKMANI AMMAL G	February 8, 2005
Jayesh Kumar S Vakil Vs. Canara Bank	June 16, 2005
Jeeva Transport Corporation Vs. K Viswanathan	December 8, 2005
JEMPLOYEES STATE INSURANCE CORPORATIONNTHA PANDIAN Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	June 13, 2005
JEPPIAAR EDUCATIONAL TRUST Vs. STATE OF TAMIL NADU	February 8, 2005
Jesintha Pandian Vs. State of Tamilnadu	June 13, 2005
JESU RAJAMONY Vs. M POUSTIN JOPHITHA MARY	August 19, 2005
JEYA Vs. SUNDARAM IYYAR	July 28, 2005
Jiwanram Ishwarchand Partnership Firm Vs. Union of India	February 25, 2005
John Fredrick Alexander Vs. State of Tamil Nadu	June 28, 2005
JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT Vs. AMBASAMUDRAM TALUK	December 3, 2005
JOINT COMMISSIONER OF CUSTOMS Vs. T E RADHA	October 28, 2005
JOLEN INC Vs. JOLEN INTERNATIONAL LIMITED	April 18, 2005
JOSELIN ISABEL Vs. LALITHA SAROJINI	August 20, 2005
JOTHI ALIAS JOTHI RATCHAGADAS Vs. STATE	August 2, 2005
JT SUB REGISTRAR I D R O Vs. PRASANTH CHANDRAN	July 11, 2005
JUSTICE Y VENKATACHALAM Vs. UNION OF INDIA	March 15, 2005
K A CHANDRASEKAR Vs. AUTHORISED OFFICER STATE BANK OF INDIA	August 1, 2005
K A G Travels Vs. Regional Transport Authority	June 15, 2005
K A M A K NATARAJA NADAR Vs. R KANNAN	June 30, 2005
K APPADURAI Vs. SUPERINTENDING ENGINEER	August 9, 2005
K AYASREE Vs. STATE TAMILNADU	February 7, 2005
K C MOHAN Vs. C GANAPATHI	August 20, 2005
K C PERUMAL REDDIAR Vs. N SHANMUGHA MUDALIAR	July 20, 2005
K CHANDRASEKARA RAO Vs. G MASILAMANI	April 26, 2005
K DURAIRAJ Vs. STATE OF TAMIL NADU	February 3, 2005
K Elango Vs. Union of India	April 16, 2005
K G Chinnaiya Naidu Vs. Secretary Housing and Urban Development Dept	April 16, 2005
K GOPAL Vs. STATE OF TAMIL NADU	July 5, 2005
K JAYASREE Vs. STATE	February 7, 2005
K K SUBRAMANIAM Vs. P S SURESH BABU	August 23, 2005
K KALIAMOORTHY Vs. DISTRICT COLLECTOR	August 30, 2005
K Kaliya Perumal Vs. Secretary to Government	June 23, 2005
K KRISHNAMOORTHY Vs. SUB REGISTRAR SANKARI	July 14, 2005
K KRISHNASAMY Vs. SUPERINTENDENT OF POLICE VIRUDHUNAGAR DISTRICT VIRUDHUNAGAR	December 22, 2005
K Krishnaveni Vs. Secretary Government of Tamil Nadu Public Law and Order Department of Revenue	November 9, 2005
K KUPPUSAMY Vs. VEMBULI AMMAN TEMPLE	August 3, 2005
K M MOHAN Vs. DIST COLLECTOR VELLORE DIST	July 29, 2005
K M RAJKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION	August 24, 2005
K M VIJAYAN Vs. STATE OF TAMIL NADU	August 25, 2005
K Mani Vs. Revenue Divisional Officer	February 23, 2005
K Manoharan Vs. M Gunasekaran	December 21, 2005
K MUTHIAYAN Vs. D RANGANATHAN	June 18, 2005
K Narayana Perumal Vs. State of Tamil Nadu	January 20, 2005
K NARAYANAN Vs. INDIAN AIRLINES LIMITED SOUTHERN REGION	September 5, 2005
K Nedunchezhian Vs. Deputy Commissioner of Income Tax	January 27, 2005
K Nedunchezhian Vs. Deputy Commissioner of Income tax	March 3, 2005
K Nithiyanantham Vs. State of Tamil Nadu	December 20, 2005
K P Velayudham Vs. State of Tamil Nadu	February 10, 2005
K PACKIRISAMY Vs. DEPUTY COMMERCIAL TAX OFFICER ENFORCEMENT I	December 21, 2005
K Padmavathi Vs. Corporation of Coimbatore	June 21, 2005
K Pandi Vs. Secretary to Government of Tamil Nadu	April 12, 2005
K PERUMAL Vs. D M KANDASAMY	August 11, 2005
K R KOTHANDARAMAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR URBAN LAND CEILING AND URBAN LAND TAX	September 2, 2005
K R Prabhakaran Vs. Commissioner of Police	March 8, 2005
K R RAMASWAMY ALIAS TRAFFIC RAMASWAMY Vs. STATE	September 23, 2005
K R SENGOTTUVELU Vs. KURUPPA NAICKER	September 6, 2005
K R SETHURAMAN Vs. BHARATHIAR UNIVERSITY, REPRESENTED BY ITS REGISTRAR	January 7, 2005
K R SETHURAMAN Vs. BHARATHIYAR UNIVERSITY	April 29, 2005
K Rahima Vs. State of Tamilnadu	March 28, 2005
K RAJANGAM Vs. SUPERINTENDENT OF POLICE	August 16, 2005
K RAMACHANDRAN Vs. REGISTRAR GANDHIGRAM RURAL INSTITUTE DEEMED UNIVERSITY DINDIGUL	July 14, 2005
K Ramasamy Vs. M Swaminathan	March 31, 2005
K RAMASUBRAMANIAN Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION	January 29, 2005
K Ramaswamy Vs. Tamil Nadu Water Supply and Drainage Board	January 28, 2005
K Rangasamy Vs. Tamil Nadu Housing Board	February 18, 2005
K Rangasamy Gounder Vs. Muthusamy Gounder	June 22, 2005
K S D SUJATHA Vs. DISTRICT REGISTRAR	May 4, 2005
K S VARADARAJAN Vs. DEPUTY COMMISSIONER OF LABOUR APPEAL	January 31, 2005
K S VENKAT RAJA Vs. A B CHITRA	September 22, 2005
K SAHADEVA REDDY Vs. STATE	August 1, 2005
K SANTHIL KUMAR Vs. STATE OF TAMIL NADU	October 4, 2005
K SARASWATHI Vs. STATE OF TAMIL NADU	August 1, 2005
K Selva Rajan Vs. Managing Director	March 7, 2005
K SEVANTHINATHA PANDARASANNATHI Vs. GOVERNMENT OF TAMILNADU	September 12, 2005
K SHANKAR Vs. ORIENTAL INSURANCE CO LTD	September 13, 2005
K SUBRAMANIAM Vs. S BALASHANMUGAM	February 22, 2005
K Subramanian Vs. Joint Director	February 22, 2005
K THANGAMANI Vs. STATE OF TAMIL NADU	August 22, 2005
K THANGAVEL Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE	November 30, 2005
K THIRUPATHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	September 9, 2005
K THIRUPATHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	September 19, 2005
K Venkatesan Vs. State Bank of India	April 28, 2005
K VIJAYAVEL TUTICORIN Vs. TAMIL NADU MERCANTILE BANK LIMTED THROUGH ITS POWER OF ATTORNEY AGENT AND BRANCH MANAGER SOUTH BRANCH TUTICORIN	March 17, 2005
K. ACHUTHAN CHETTY Vs. K.K. NARAYANAN (DIED) AND OTHERS	July 25, 2005
K.S. SURESH Vs. DEPUTY COMMISSIONER OF INCOME-TAX	March 31, 2005
K.V. EASWARAN AND ANOTHER Vs. T.S.T. ANAND	January 6, 2005
KALA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	July 19, 2005
KALAIMANI Vs. STATE OF TAMIL NADU	September 6, 2005
KALEESWARAN Vs. STATE	December 23, 2005
KALIAMMAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	August 9, 2005
KALIMUTHU PILLAI Vs. SAKUNTHALA AMMAL	September 17, 2005
KALIYAPERUMAL Vs. STATE	September 22, 2005
Kalyani Vs. Secretary to Government	June 28, 2005
KAMALAKANNAN Vs. DISTRICT COLLECTOR	August 22, 2005
KAMALAM Vs. PALPANNAICHERRY MARIYAMMAN TEMPLE	September 17, 2005
Kamalambal Vs. Arulmigu Renuka Devi Amman Temple	February 22, 2005
KAMATCHI Vs. CHAIRMAN	September 22, 2005
Kanagaraj Vs. Rajan	June 18, 2005
KANCHEEPURAM SILK WEAVERS Vs. N S PANNERSELVAM	August 24, 2005
Kandamatha Chetty Vs. State	July 6, 2005
Kandasamy Vs. M Palanisamy	June 16, 2005
KANDASAMY Vs. SAVITHRI	April 16, 2005
KANDASAMY Vs. KOLANDASAMY	November 22, 2005
Kandasamy Gounder Vs. Appavaoo	June 15, 2005
KANDAVEL Vs. CHIDAMBARA PADAYACHI DIED	April 29, 2005
Kannaiyan Vs. Mayavan	January 25, 2005
Kannan Vs. State of Tamil Nadu rep	April 4, 2005
KANNAN Vs. STATE	August 1, 2005
Kannatti Gounder Vs. Anai Gounder	January 20, 2005
KANTHASWAMY Vs. STATE	July 19, 2005
Karnataka Soaps and Detergents LTD Vs. District Forest Officer	February 7, 2005
Karthik ALIAS Karthikeyan Vs. Commissioner of Police	June 20, 2005
KARTHIK ALIAS KARTHIKEYAN Vs. STATE	September 1, 2005
KARUNAKARAN Vs. STATE	August 18, 2005
Karur Town Mudithiruthuvor Munnetra Sangam Vs. State of Tamil Nadu	April 7, 2005
Karuthiruman Vs. Gopalakrishnan	February 15, 2005
KASI Vs. COMMISSIONER OF POLICE	September 2, 2005
Kasiappa Gounder Vs. Karuppan Karuppan	June 16, 2005
KASINATHAN Vs. STATE	September 19, 2005
Kasipalayam Town Panchayat Vs. Arumugam	March 19, 2005
Kausalya Vs. District Collector	May 5, 2005
KAVERI Vs. STATE OF TAMILNADU	August 8, 2005
Kennedy Teacher Training Institute Vs. Government of Tamilnadu	December 2, 2005
KESAVARAM ALIAS SAMI Vs. INSPECTOR OF POLICE	July 21, 2005
KHADER Vs. SECRETARY TO GOVERNMENT	August 10, 2005
KHAJA HUSSAIN Vs. INSPECTOR OF POLICE	August 12, 2005
KHAJA HUSSAIN Vs. INSPECTOR OF POLICE COIMBATORE	August 2, 2005
Khyrunnissa Vs. Rose Nissa	March 31, 2005
KIRAN P SHAH Vs. URMILA C SHAH	August 1, 2005
Kirloskar Pneumatic Co LTD Vs. Commercial Tax Officer	April 29, 2005
Kitnammal Vs. Nallaselvan	March 19, 2005
KITTUSAMY Vs. STATE REP. BY INSPECTOR OF POLICE	July 21, 2005
KLN SOWRASHTRA COLLEGE OF ENGINEERING COUNCIL Vs. GOVERNMENT OF TAMILNADU	July 28, 2005
KNS Saw Mill Vs. Authorised Officer	February 22, 2005
KONE ELEVATORS IND LTD Vs. ASSISTANT COMMISSIONER OF LABOUR II CONTROLLING AUTHORITY	February 4, 2005
Kothandapani Naidu Vs. Abdul Wahab Sahib	January 24, 2005
KOTHANDARAMAN Vs. GOPALAKRISHNAN ALIAS RAVI	August 4, 2005
KOZHI ALIAS KASI MURUGAN Vs. STATE	June 21, 2005
KOZHUKKATTAI CHINNASAMY Vs. STATE	August 24, 2005
Krishna Reddiar Vs. Raghava Gounder	February 1, 2005
KRISHNA SINGH Vs. STATE OF TAMIL NADU	August 8, 2005
Krishnagiri Pochampalli Vatta Engineering AND General Workers Sangam Vs. State of Tamil Nadu	February 9, 2005
Krishnamachari Vs. Secretary Department of Home Affairs Fort St George	June 15, 2005
KRISHNAMOORTHY N Vs. ABHIJIT DATTA	February 22, 2005
KRISHNARU Vs. INCORPORATED AND UNINCORPORATED	July 25, 2005
KRISHNAVENI Vs. JEYARAMAN	February 2, 2005
KU PALCHAMY Vs. COMMISSIONER	August 25, 2005
KULLAYAM PASTORATE REP BY ITS SECRETARY J YOVEL Vs. R BHARANIDHARAN, ADVOCATE, ELECTION OFFICER	August 17, 2005
KUMAR ALIAS SETTU Vs. STATE OF TAMIL NADU	November 15, 2005
KUMAR B Vs. MGMT OF NATIONAL INSTITUTE OF PORT MANAGEMENT	September 30, 2005
Kuppusamy Naicker Vs. Chandra	January 31, 2005
KURSHID BEGUM Vs. AMNI JAN	July 26, 2005
KUTTI RAJA ALIAS RAJA Vs. GOVERNMENT OF TAMILNADU	April 29, 2005
L Boomiraja Vs. District Collector Dindigul District at Dindigul	April 28, 2005
L I C HOUSING FINANCE LTD Vs. MINISTRY OF FINANCE AND COMPANY AFFAIRS	November 15, 2005
L Krishnan Vs. State of Tamil Nadu	June 27, 2005
L P NARAYANAN CHETTIYAR HEREDITARY TRUSTEE OF ARULMIGHU SUYAMPRAKASA ESWARAR TEMPLE Vs. COMMISSIONER	September 14, 2005
L Rajan Vs. Suganthi Rajan	July 5, 2005
L SAVARIRAJ Vs. COMMISSIONER	July 19, 2005
LAKSHMANAKUMAR V L Vs. DISTRICT MANAGER TASMAC LIMITED	November 25, 2005
LAKSHMANASAMY Vs. R JAYALAKSHMI	September 2, 2005
Lakshmi Narayanan Vs. P Vasanthi	July 1, 2005
LAKSHMI THEATRE Vs. NARAYANASAMY THEATRE	August 25, 2005
LAKSHMIAMMAL Vs. PRESIDENT KEEZHARAJAKULARAMAN PANCHAYAT	April 28, 2005
LALIT SURAJMAL KANODIA Vs. OFFICE TIGER DATABASE SYSTEMS INDIA PVT LTD	September 29, 2005
LALITHA Vs. SELVARAJ	January 10, 2005
LARABSHA DHARGA PANRUTI Vs. TAMIL NADU WAKF BOARD	July 22, 2005
LATHA Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT	July 26, 2005
LATHA SRIRAM Vs. CONTROLLER GENERAL OF DEFENCE ACCOUNTS	July 18, 2005
LEASE AND COMPANY Vs. M S A MOHAMMED FAROOK	September 2, 2005
LINGIAH Vs. SATHURAPPAKONAR	August 23, 2005
Loganathan Vs. Kaliappa Gounder	June 15, 2005
Loordhu Ammal Educational Trust Vs. University of Madras rep	April 29, 2005
Louie III Films Vs. Regional Officer	January 18, 2005
M A J MOULANA Vs. STATE	October 24, 2005
M ABU TAHIR Vs. M RAHAMATHULLA	July 18, 2005
M Adaikann Vs. Registrar of Co operative Societies	December 6, 2005
M Adhimoolam Vs. R Janakibai	January 25, 2005
M Anbazhagan Vs. Mahboob Basha	April 16, 2005
M ASHIQ NIHMATHULLAH Vs. GOVERNMENT OF TAMIL NADU	September 8, 2005
M B KRISHNAMURTHY Vs. M R PICHAI DIED	September 13, 2005
M Balachandran Vs. P Manthiri	July 1, 2005
M Balasubramaniam Vs. Controller of Examinations	January 4, 2005
M BHAGVATHY Vs. THIRUVALLUVAR TRANSPORT CORPORATION LTD	March 2, 2005
M Chinnasamy Vs. Tenancy Record Officer cum Tahsildar	January 7, 2005
M D TAMIL NADU STATE TRANSPORT CORPORATION Vs. P ELLAPPAN	February 7, 2005
M DEVENDRAN Vs. DIRECTOR TAMIL NADU FIRE AND RESCUE SERVICES	November 8, 2005
M DHANALAKSHMI Vs. GOVT OF TAMILNADU	August 16, 2005
M Duraisamy Vs. State of Tamil Nadu	December 23, 2005
M E A Mohamed Ali Vs. District Revenue Officer	March 16, 2005
M ELUTHARINATHAN Vs. DIRECTOR GENERAL OF POLICE	June 15, 2005
M G R Educational and Research Institute Vs. Collector of Thiruvallur District	December 13, 2005
M GANAPATHY Vs. DEPUTY MILK COMMISSIONER	August 19, 2005
M Ganesan Vs. State of Tamil Nadu	November 11, 2005
M Ganesan Vs. State of Tamil Nadu	January 28, 2005
M George Vs. M Albert	March 4, 2005
M Gopal Vs. Government of Tamil Nadu	January 27, 2005
M I IBRAHIM KUTTY Vs. INDIAN OVERSEAS BANK MARUTHANVODE BRANCH EDAICODE POST	May 3, 2005
M I IBRAHIM KUTTY Vs. INDIAN OVERSEAS BANK	June 3, 2005
M INBAMANI Vs. KARUPPAYI AMMAL	March 21, 2005
M K SANTHANAM Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, FINANCE DEPARTMENT; PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND PRINCIPAL ACCOUNTANT GENERAL, (A AND E)	April 1, 2005
M Kalaiarasi Vs. Registrar General	June 30, 2005
M KALIAMMAL Vs. SPECIAL DEPUTY COLLECTOR STAMPS SALEM NAMAKKAL DHARMAPURI AND KRISHNAGIRI AT SALEM	June 28, 2005
M KATTUVA ROWTHER Vs. STATE	March 19, 2005
M KUMAR Vs. STATE	June 17, 2005
M Latha Vs. District Collector	February 18, 2005
M MALLIKA Vs. M RAJU AND ANOTHER	February 11, 2005
M Manimekalai Vs. State of Tamil Nadu	December 23, 2005
M Mathiazhagan Vs. Union of India	April 1, 2005
M MOUTTOUCANNOU Vs. UNION OF INDIA	July 19, 2005
M N Sambhavi Vs. A Rajagopal	August 19, 2005
M N VITTO BAI Vs. HINDUSTAN PETROLEUM CORPORATION LTD	July 21, 2005
M Nagappan Vs. Director of Education Government of Pondicherry	April 16, 2005
M NALLUCHAMY Vs. STATE OF TAMIL NADU	July 28, 2005
M NATARAJAN Vs. STATE	October 3, 2005
M Padmavathi Vs. C Senthilvelan	March 9, 2005
M PALANIAMMAL Vs. SECRETARY TO GOVERNMENT	April 27, 2005
M PANI Vs. STATE TRANSPORT CORPORATION MADURAI DIVISION I LTD	August 1, 2005
M PARASAKTHIVEL Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT	October 1, 2005
M Parasuraman Vs. Union of India	February 25, 2005
M PARTHASARATHY Vs. C KALAIVANI	August 3, 2005
M PERUMAL Vs. SONAIYA SERVAI	September 20, 2005
M R Natarajan Vs. State	April 8, 2005
M R Shajathi Begum Vs. State of Tamilnadu	April 11, 2005
M RAMACHANDRAN Vs. P KRISHNAN	August 10, 2005
M Ramaswamy Vs. Secretary to Government	June 18, 2005
M Ramaswamy Vs. Raghu Bale Rao	June 24, 2005
M Ravi Vs. Elumalai Chettiar	July 11, 2005
M Ravichandran Vs. Managing Director	February 23, 2005
M S Luthufullah Vs. S Balu	December 8, 2005
M S SIVAKUMAR Vs. STATE OF TAMIL NADU	February 2, 2005
M SARAVANAKUMAR Vs. SECRETARY TO GOVT EDUCATION DEPARTMENT	July 15, 2005
M SATHYANATHAN Vs. DISTRICT COLLECTOR	November 22, 2005
M Seethalakshmi Vs. Suresh Bafna	January 18, 2005
M SEKARAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT	December 8, 2005
M SINNAMANI Vs. G RAJASHANKAR	February 21, 2005
M SUDALAIVADIVAMMAL Vs. COMMISSIONER OF POLICE	September 26, 2005
M Suyambukani Vs. Thayammal	February 21, 2005
M Theophilus Rajendra Kumar Vs. Director of Matriculation Schools	April 28, 2005
M V GOPALSAMY Vs. DISTRICT COLLECTOR	August 2, 2005
M VALLAVARAJ Vs. DEPUTY INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE UNIT	March 8, 2005
M Vasudevan Vs. Chief Executive Officer	February 25, 2005
M Venkatachalapathy Vs. United India Insurance Company Ltd	February 28, 2005
M WILSON Vs. S RAMACHANDRAN, ADMINISTRATOR, NANGUNERI RADHAPURAM TALUKS AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LIMITED	July 22, 2005
M. PALANISAMY Vs. INSPECTOR OF POLICE, DISTRICT CRIME BRANCH	April 8, 2005
M/S. RAMCO SUPER LEATHERS LTD. Vs. THE DEPUTY DIRECTOR. EMPLOYEES STATE INSURANCE CORPORATION, CHENNAI	April 15, 2005
Maadhaiyan Vs. State	June 27, 2005
MADAMMAL Vs. STATE	June 15, 2005
Madar Kalvi Christava Sangam Vs. Government of Tamil Nadu	July 1, 2005
MADASAMY Vs. SOLLAMUTHU	September 16, 2005
MADAVAN Vs. STATE	September 5, 2005
Madras Fertilizers Limited Vs. Customs	March 1, 2005
Madras Metropolitan Development Vs. P Muthukrishnan	February 8, 2005
MADURAI MAANAGAR OLD MOTOR SPARE PARTS DEALERS ASSOCIATION Vs. MADURAI CITY MUNICIPAL CORPORATION	February 2, 2005
MAGNA ELECTRO CASTING LTD Vs. STATE OF TAMIL NADU	August 23, 2005
MAHADEVI SHOLINGANALLUR Vs. AMUDHA	November 18, 2005
MAHAJANA EDUCATIONAL BOARD Vs. STATE OF TAMIL NADU	January 4, 2005
MAHALAKSHMI AMMAL Vs. KANDASWAMY	April 29, 2005
MAHALAKSHMI ENTERPRISES Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL CHENNAI	March 3, 2005
MAHALAKSHMI INN PRIVATE LIMITED Vs. K CHANDRASEKARAN POWER PUBLICITIES CHENNAI	August 4, 2005
MAHALINGAM Vs. COMMISSIONER OF POLICE	August 8, 2005
Mahavir Plantations Pvt LTD Vs. ICICI Bank Limited	April 12, 2005
MAKKAL NALA SANGAM PARAMAKUDI Vs. DISTRICT COLLECTOR	September 27, 2005
MALLIKA AGENCIES Vs. GEETHA KRISHNA SPINNING P LTD	October 4, 2005
Management Vs. Presiding Officer	February 4, 2005
Management Vs. Presiding Officer	February 16, 2005
Management Committee of Wellington Gymkhana Club Vs. George Jayaprakash	April 7, 2005
MANAGEMENT DHARMAPURI DISTRICT CO OP SPINNING MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT	January 31, 2005
Management of Aurofood Private Limited Vs. S Rajulu	April 18, 2005
Management of Dheeran Chinnamalai Transport Corporation LTD Vs. Presiding Officer	February 28, 2005
MANAGEMENT OF HINDUSTAN TELEPRINTERS EMPLOYEES CO OP THRIFT AND CREDIT SOCIETY LTD Vs. PRESIDING OFFICER	March 11, 2005
Management of M R F Limited Vs. V Paramasivam	January 24, 2005
MANAGEMENT OF M/S UNITED INDIA SHOE CORPORATION PVT LTD Vs. PRESIDING OFFICER	February 28, 2005
MANAGEMENT OF NATIONAL INSTITUTE OF PORT MANAGEMENT Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	April 11, 2005
Management of Nilgiri Vs. Vanaja	February 9, 2005
Management of Poogavanam Silk Factory Vs. Labour Court	March 28, 2005
Management of Rani Mangammal Transport Vs. Presiding Officer	February 17, 2005
Management of Reckitt AND Benckiser India LTD Vs. United Labour Federation	March 1, 2005
Management of Sivananda Steels LTD Vs. Sivananda Steels Employees Union	March 21, 2005
Management of Sri Bharathi Motor Service Vs. A R Annamalai	March 2, 2005
Management of Sri Ganapathy Mills Company LTD Vs. Presiding Officer	April 11, 2005
MANAGEMENT OF T I DIAMOND CHAIN LTD Vs. P L RAMANATHAN	March 14, 2005
Management of Tamil Nadu Civil Supplies Corporation LTD Vs. M Ramachandran	January 3, 2005
Management of The Coimbatore District Consumers Co op Wholesale Stores LTD Vs. Appellate Authority	February 3, 2005
MANAGEMENT OF THIRUVALLUVAR TRANSPORT CORPORATION Vs. S ANTHONYSAMY	February 15, 2005
MANAGEMENT OF WAVIN INDIA LTD Vs. PRESIDING OFFICER	April 6, 2005
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LIMITED Vs. PRESIDING OFFICER	July 18, 2005
Manager Vs. Plantation Labour Association AITUC	February 3, 2005
MANAGER MANDVI CO OPERATIVE BANK LTD Vs. VISWA BANDHU	September 23, 2005
MANAGER PANDA OIL AND NATURAL GAS CORPORATION Vs. G RADHAKRISHANAN	April 29, 2005
MANAGING DIRCTOR Vs. GOVINDARAJ	April 28, 2005
Managing Director Vs. Minor Govindaraj	April 28, 2005
Managing Director Vs. Sivakumar	April 18, 2005
Managing Director Cholan Roadways Corporation LTD Vs. C Peter Raphel	March 24, 2005
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. JANAKI	October 18, 2005
MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. K S SINGARAVELU	September 16, 2005
Managing Director Tamil Nadu State Transport Corporation Division I Vs. Ayyammal	April 20, 2005
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. R SHANTHI	April 15, 2005
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. MUNIAMMAL	October 18, 2005
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. MARY	August 5, 2005
MANAKADU ELAINGER NALA SPORTS NARPANI MANDRAM Vs. STATE OF TAMIL NADU	January 6, 2005
MANI ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA	August 1, 2005
MANICKAM A Vs. RAJU	June 28, 2005
MANNARIAH AND SONS (P) LTD. Vs. M.M. SANKARANARAYANAN, S/O. M.R. MANNARIAH	July 29, 2005
MANNARIAH AND SONS P LTD Vs. M M SANKARANARAYANAN	July 29, 2005
MANNU ALIAS BOOPATHY Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT CHENNAI	January 24, 2005
Manonmaniammal Vs. Duraikannu	June 28, 2005
MANORANJITHAM MANAMYIL MANDRAM Vs. STATE OF TAMILNADU	January 4, 2005
MANORANJITHAM MANAMYIL MANDRAM Vs. STATE OF TAMIL NADU	January 1, 2005
MANUELMONY MATRICULATION SCHOOL Vs. PRINCIPAL LABOUR COURT HIGH COURT CAMPUS CHENNAI	December 5, 2005
MARI Vs. STATE	August 31, 2005
MARIAM BEEVI Vs. STATE OF TAMILNADU	July 14, 2005
MARIAPPAN Vs. STATE	February 8, 2005
Marimuthu Vs. State	June 29, 2005
MARIMUTHU Vs. ELANGO	November 30, 2005
Marine Container Services South Private Limited Vs. Deputy Commissioner of Customs	June 13, 2005
MARIYAMMAL Vs. SUPERINTENDENT OF POLICE	March 18, 2005
MARKANDEY KATJU Vs. Director General of Police	June 15, 2005
MARUTHATHAL Vs. AGNIMUTHU	August 19, 2005
MARY ALIAS MARIAMMAL Vs. VENKATACHALA PILLAI	March 4, 2005
MATCHAKALAI Vs. VICTORIA EDWARD HALL	March 21, 2005
Max Worth Homes LTD Vs. V Raman	March 23, 2005
Maya Appliances LTD Vs. A Sulochana Reddy	July 4, 2005
MAYILU AMMAL Vs. RENGANATHAN	April 29, 2005
Mazdoor Welfare Trust Vs. Southern Railway Mazdoor Union	April 5, 2005
MEDICAL OFFICER Vs. IBRAHIM SHA	March 22, 2005
MEENA R SAMPATH Vs. STATE	April 7, 2005
MEENAKSHI Vs. MURUGAN	August 8, 2005
MEMBER CONCERN DEPARTMENT OF POST Vs. ANNAPOORNI	July 28, 2005
Member Secretary Vs. R Radhakrishnan	February 4, 2005
MEMBERS THE APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT Vs. H PRAKASHCHAND CHORDIA	August 3, 2005
MERCY Vs. PONNUSAMY	September 23, 2005
METCO POLYMERS PVT LIMITED Vs. MADHU INFLATABLES PVT LIMITED	September 13, 2005
Metro Polymers Pvt LTD Vs. Madhu Inflatables pvt Ltd	April 6, 2005
METROPOLITAN TRANSPORT CORPORATION LTD Vs. K RAVICHANDRAN	April 7, 2005
Metropolitan Transport Corporation LTD Vs. R Tulasi	April 28, 2005
MINISTRY OF FINANCE DEPARTMENT OF COMPANY AFFAIRS NEW DELHI Vs. DSQ SOFTWARE LIMITED CHENNAI	April 27, 2005
MINOR ANANTHARAMAN Vs. SELLAM	June 17, 2005
MINOR ARUMUGAM ALIAS LOGESH Vs. STATE BANK OF INDIA	July 13, 2005
MINOR D RAM Vs. JAWAHARLAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION AND RESEARCH	September 27, 2005
Minor Deivanai Vs. Palanimuthu	June 28, 2005
MINOR SUBHA Vs. RAMU	October 6, 2005
MINOR SUBHA Vs. RAMU	October 16, 2005
MO Kandasamy Singh Vs. Union of India	February 17, 2005
MODERN RADIO SERVICE Vs. REGIONAL DIRECTOR ESI CORPORATION	June 29, 2005
MOHAMADEE ALIAS ASHOK KUMAR SHARMA Vs. STATE	April 8, 2005
MOHAMED KASIM ALIAS BAHURUDIN Vs. SECRETARY TO GOVERNMENT	August 22, 2005
Mohamed Niaz Ahamed Vs. State of Tamil Nadu	March 14, 2005
Mohamed Sathali Premnasir Vs. State of Tamilnadu	April 18, 2005
MOHAMMED ALI Vs. M DURAISWAMY	September 23, 2005
Mohammed Ansari ALIAS Ansari Vs. State	January 18, 2005
Mohammed Aslam Vs. C N A Gowdhaman	April 20, 2005
MOHAMMED GANI Vs. SUPERINTENDENT OF POLICE	July 14, 2005
Mohammed Haneefa Vs. State of Tamilnadu	April 18, 2005
Mohammed Hanifa Vs. Presiding Officer	January 20, 2005
MOHAMMED IBRAHIM Vs. MOHAMED SULTHAN	March 14, 2005
Mohammed Ilyas Sait Vs. Aneez Ahamed	March 19, 2005
MOHAMMED MOIDEEN Vs. STATE	September 19, 2005
MOHAMMED NAWAZ G Vs. STATE OF TAMILNADU	July 22, 2005
MOHAN Vs. STATE INSPECTOR OF POLICE	July 25, 2005
Mohan Vs. Secretary to the Government Prohibition AND Excise Department Secretariat	March 28, 2005
Mohan Brewaries and Distilleries Limited Vs. Deputy Commissioner of Income Tax	February 14, 2005
Mohan Rajes Vs. Assistant Engineer OANDM Tamil Nadu Electricity Board	February 4, 2005
MOHIDEEN Vs. COMMISSIONER OF POLICE	September 6, 2005
Mokamad Jinna Vs. General Manager Regional Services formerly Executive Director	April 25, 2005
MORDERN RADIO SERVICE Vs. REGIONAL DIRECTOR E S I CORPORATION	June 29, 2005
MOTHERLAND SERVICES Vs. MADRAS POST TRUST	August 2, 2005
MOTOROLA INDIA PVT. LTD. Vs. BPL MOBILE CELLULAR LTD.	February 5, 2005
MOTTAIYAN @ CHELLAPPAN Vs. KANDASAMY	July 22, 2005
Moulana Abdul Kalam Azad Vs. R Indumathi	April 20, 2005
MOULANA TRADERS Vs. OFFICIAL LIQUIDATOR OF HIGH COURT MADRAS AS THE OFFICIAL LIQUIDATOR IN SOUTH INDIA VISCOSE INDUSTRIES LTD	March 3, 2005
MSS WAKF BOARD COLLEGE Vs. HAJI M MOHAMED ALI	September 9, 2005
Mukesh Jain S o Prem Chand Vs. Balachandar	June 24, 2005
Mukram Sherif Vs. Moinudeen Sheriff	April 19, 2005
Mumtaj Begum Vs. Mukkan Chand Bodra	June 28, 2005
Mumtazz Vs. State of Tamil Nadu rep	April 4, 2005
Munisamy Reddy Vs. Chinna Appaiah	February 10, 2005
MUNUSAMY GOUNDER Vs. SADASIVAM	January 20, 2005
Munusamy Udayar Vs. S Lakshmi	July 1, 2005
MURALI Vs. WILKINSON SWORD INDIA LTD	August 23, 2005
Murugaiyan Vs. State	June 13, 2005
Murugan Vs. Collector	January 25, 2005
MURUGAN Vs. NOORJAN	August 25, 2005
MURUGAN ALIAS PANGALI MURUGAN Vs. COMMISSIONER OF POLICE	September 27, 2005
Murugan Auto Service Vs. District Collector	February 9, 2005
MURUGAN S/O CHELLAM MUPPER Vs. STATE	February 7, 2005
MURUGAN V Vs. M D A H S G 57 V C C HOUSING LTD	January 29, 2005
MURUGESAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	July 19, 2005
MURUGESAN AND OTHERS Vs. THE STATE BY INSPECTOR OF POLICE, BUNGLOWPUDUR POLICE STATION ERODE, DISTRICT	November 21, 2005
MURUGESAN MUTHIRIAR Vs. SARASWATHI AMMAL	August 24, 2005
MURUGIAH GOUNDER Vs. SUBRAMANIYAN	September 17, 2005
MUSIC ACADEMY Vs. INSPECTOR GENERAL OF REGISTRATION	September 23, 2005
MUSTHAK SHAW SAHIB SURGRU ALIAS M S SHAW Vs. SECRETARY TO GOVERNMENT BACKWARD CLASSES	July 20, 2005
MUTHAIYAN @ KUTTARI, AND OTHERS Vs. THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, KARUR DISTRICT, KARUR AND ANOTHER	January 4, 2005
Muthamzil Youth Welfare Sangam Vs. Superintendent of Police Namakkal District	February 24, 2005
Muthulakshmi Vs. Secretary to Government	February 3, 2005
Muthulakshmi Vs. Muthulakshmi	June 23, 2005
MUTHULAKSHMI Vs. UNION OF INDIA	June 23, 2005
MUTHULAKSHMI Vs. STATE REP BY INSPECTOR OF POLICE AND REGIONAL MEDICAL OFFICER, GOVERNMENT GENERAL HOSPITAL	January 18, 2005
Muthulakshmi and eleven Vs. State of Tamil Nadu	March 28, 2005
MUTHUSAMY Vs. THANGARAJ	June 30, 2005
Muthuswamy Vs. Siddhan	February 11, 2005
MYLA BELLI Vs. B RAJAGOPAL	April 21, 2005
N A Thangavelu Vs. State Transport Appellate Tribunal	October 5, 2005
N A THANGAVELU Vs. STATE TRANSPORT APPELLATE TRIBUNAL	January 5, 2005
N CHANDRAMOHAN Vs. K RAM MOHAN	February 16, 2005
N D Ramanujam Vs. State of Tamil Nadu	December 23, 2005
N G KARUNAKARAN Vs. CHAIRMAN NATIONAL HIGHWAY AUTHORITY OF INDIA	March 21, 2005
N GUNASEKARAN Vs. SNL JAYABALAN	September 23, 2005
N HARI KRISHNAN Vs. TAMILNADU STATE TRANSPORT CORPORATION MADURAI LTD	April 27, 2005
N K Goplan Vs. Thimmathal	February 18, 2005
N K JINNAH Vs. K P KRISHNAN	December 5, 2005
N K YAHAYAGANI CO Vs. REGIONAL DIRECTOR ESI CORPORATION	June 29, 2005
N KAILASAM Vs. BAR COUNCIL OF INDIA	February 8, 2005
N Kamaiyaswamy Vs. Central Administrative Tribunal Chennai Bench	July 27, 2005
N KANDASAMY Vs. AUTHORISED OFFICER STATE BANK OF INDIA	August 1, 2005
N Kannaki Vs. Chief Engineer Buildings	June 23, 2005
N KRISHNAN NAIR Vs. DEVARAJ	August 16, 2005
N L Lakshmi Vs. C P Seshadri	December 12, 2005
N M S Rice Mill Vs. Government Of Tamil Nadu	June 13, 2005
N MOORTHY Vs. M SIVAPRAKASAM	August 5, 2005
N MUTHUKRISHNAN Vs. STATE OF TAMIL NADU	September 28, 2005
N MUTHURAMAN Vs. STATE OF TAMIL NADU	April 1, 2005
N NEELA Vs. JOINT DIRECTOR HIGHER SECONDARY SCHOOL EDUCATION	September 17, 2005
N PADMANATHAN Vs. DISTRICT REVENUE OFFICER	August 24, 2005
N PALANISAMY Vs. ASSISTANT ENGINEER O AND M TAMIL NADU ELECTRICITY BOARD	August 17, 2005
N Palanisamy Vs. Government of Tamil Nadu	April 20, 2005
N Poongodi Vs. Tata Finance Limited	April 18, 2005
N PRIYADARSHINI Vs. SECRETARY TO GOVERNMENT EDUCATION DEPT CHENNAI	June 27, 2005
N R ANBUMANI Vs. UNION OF INDIA	December 2, 2005
N Raja Vs. Union of India	February 21, 2005
N RAJAGOPALAN Vs. R DANUSHKODI ADITHAN	August 2, 2005
N RAMAKRISHNAN Vs. REGISTRAR TAMILNADU ADMINISTRATIVE TRIBUNAL	November 21, 2005
N S ARUMUGAM Vs. TRISHUL TRADERS DEALERS IN FERROUS AND NON FERROUS IRON SCRAP RUBBISH	December 19, 2005
N S RAJ Vs. S ROBERT	April 28, 2005
N S RAJAN R MEENAKSHI L RAMANATHAN G Vs. MANAGEMENT OF INDIAN BANK REP	September 13, 2005
N SATHEESH KUMAR Vs. C D SEKHAR	July 15, 2005
N SEETHA DEVI Vs. JANAKI RAMACHANDRAN EDUCATIONAL AND CHARITABLE TRUST	September 13, 2005
N SIVAMANI Vs. THILAGAVATHY	August 2, 2005
N Sivaraman Vs. Director of Employment and Training Chepauk	April 11, 2005
N SRINIVASAN Vs. COLLECTOR OF THIRUVALLUR; REVENUE DIVISIONAL OFFICER AND TAHSILDAR	May 10, 2005
N V S AGRO DERIVATIVES Vs. COMMERCIAL TAX OFFICER CIRCLE I NI	September 14, 2005
N Vasudevan Vs. Recovery Officer DRT II	April 8, 2005
N Veerasamy Vs. Union of India	April 27, 2005
N VENKATESAN Vs. V MUTHUSAMY	July 18, 2005
N VENKATRAMANI Vs. INDIAN BANK	July 4, 2005
N. SUNDARSEA IYER AND ORS. Vs. THE ADDITIONAL SUPERINTENDENT OF POLICE, SPECIAL INVESTIGATING TEAM, KANCHIPURAM AND DISTRICT, CR. NO. 914 OF 2004,	May 31, 2005
NABISHATH BEEVI Vs. GEORGE VINCENT	March 1, 2005
NADAR MAHAJANA SANGAM, MADURAI, THROUGH ITS GENERAL SECRETARY (FOR AND BEHALF OF SHAREHOLDERS OF TAMILNADU MERCANTILE BANK LTD.) Vs. RESERVE BANK OF INDIA, CENTRAL OFFICE DEPARTMENT OF BANKING OPERATION AND DEVELOPMENT CENTRE	January 28, 2005
Naganathan Vs. State	April 1, 2005
NAGARAJ Vs. STATE	September 9, 2005
NAGARAJ Vs. STATE	October 5, 2005
NAGARAJAN Vs. STATE	September 15, 2005
NAGARU PILLAI Vs. RAM AMMAL	March 22, 2005
Nagendramani Vs. Inspector of Police	May 5, 2005
NAGENDRAMANI Vs. INSPECTOR OF POLICE	January 5, 2005
NAGRAJ Vs. STATE OF TAMIL NADU	September 9, 2005
NAINA MOHAMMED JAMAATH PALLIVASAL AYYAPURAM NADU STREET Vs. TAMIL NADU WAKF BOARD	September 23, 2005
Nalkovai Vs. Soundaram	February 25, 2005
Nallarasan Vs. State	July 7, 2005
Nandha Educational Trust Vs. State Government of Tamil Nadu	February 21, 2005
NANGAYARAMMAL Vs. LALITHA SHENBAGAM	July 8, 2005
NARASAMMAL Vs. S V GURUNATHAN	April 15, 2005
NARASIMHA PILLAI Vs. SHANMUGAM	October 1, 2005
Narasimhan Vs. Ramachandran	March 21, 2005
NARASU SARATHY Vs. MANIMARAN	August 23, 2005
Narayanan Vs. Chandrasekaran	July 11, 2005
NARAYANAN CHETTIAR INDUSTRIES Vs. INCOME-TAX OFFICER	July 11, 2005
NATARAJA GOUNDER Vs. THE STATE OF TAMIL NADU	March 22, 2005
NATARAJAN Vs. BANDARI GOUNDER	July 25, 2005
Natarajan Vs. S Palaniandi	February 16, 2005
Natesan Vs. Balamurugan Finance Regd	June 30, 2005
Natesan Vs. Ganesan	May 5, 2005
NATHAMUNI THEATRE REP BY ITS LICENCEE AND ROYAL THEATRE REP BY ITS LICENCEE Vs. GOVERNMENT OF INDIA, MINISTRY OF INFORMATION AND BROADCASTOMG (FILM DIVISION), REP BY ITS SENIOR BRANCH MANAGER; GOVERNMENT OF TAMIL NADU, REP BY ITS DEPUTY SECRETARY, HOME (CINEMA-I) DEPARTMENT AND COMMISSIONER OF POLICE	May 3, 2005
NATHAN ALIAS CHRISTOPHER YOGANATHAN Vs. STATE OF TAMIL NADU	July 5, 2005
NATIONAL DEFENCE WORKERS UNION TRICHY Vs. DEPUTY COMMISSIONER	August 31, 2005
National Ex servicemen Coordination Committee Vs. S P Nagarajan	February 25, 2005
NATIONAL FEDERATION OF TELECOM EMPLOYEES Vs. CHAIRMAN AND MANAGING DIRECTOR BSNL HEAD QUARTERS	August 3, 2005
National Insurance Co LTD Vs. S Vijayakumar	April 13, 2005
National Insurance Company Limited Vs. Subramani ALIAS Mani	April 18, 2005
NATIONAL INSURANCE COMPANY LIMITED Vs. M SANTHANAM	February 22, 2005
National Insurance Company LTD Vs. Kalidas	April 18, 2005
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. PRESIDING OFFICER	March 28, 2005
National Union Of Seafarers Of India MDS INTUC Vs. Union Of India	June 13, 2005
Navaladian Small Farmers Lift Irrigation Society Vs. K Thangavel	February 24, 2005
Navodaya Mass Entertainments LTD Vs. M Vaidyanathan	March 29, 2005
Nazia Vs. State of Tamil Nadu	March 14, 2005
Nazia Banu Vs. State of Tamilnadu	November 9, 2005
NEELAMEGAM P M Vs. COMMISSIONER HINDU RELIGIONS AND CHARITABLE ENDOWMENT DEPARTMENT	August 1, 2005
Neelavathi Vs. Shanmugam	February 15, 2005
NEPC Agro Foods LTD Vs. Nandagopal	April 25, 2005
NERMATHI Vs. STATE	December 21, 2005
NESAMMAL Vs. KUTTYAPPI	April 27, 2005
New India Assurance Co LTD Vs. Sarasu	April 18, 2005
New India Assurance Co LTD Vs. Thilliammal	April 21, 2005
NEW INDIA ASSURANCE CO LTD Vs. K GANESAN	June 21, 2005
NEW INDIA ASSURANCE CO LTD Vs. PRABHURAM	November 28, 2005
New India Assurance Company LTD Vs. Chandra	June 15, 2005
NEW KARPAGAM CANTEEN Vs. REGIONAL DIRECTORE E S I CORPORATION CHENNAI	July 22, 2005
NEYVELI LIGNITE CORPORATION LTD Vs. GOVERNMENT OF TAMILNADU	September 19, 2005
Nirmala Rajasabapathy Vs. Food Inspector Coimbatore City Municipal Corporation	April 27, 2005
NITHYAKALYANI TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 10, 2005
Nivaram Pharma Pvt LTD Vs. customs Excise and Gold Control	March 2, 2005
NORTAN INTEC RUBBERS PVT LTD Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMILNADU LTD	August 11, 2005
Nuziveedu Seeds Limited Vs. Official Liquidator	July 11, 2005
O FERNANDES CO CONVENER COASTAL ACTION NETWORK NO 10 THOMAS NAGAR LITTLE MOUNT SAIDAPET CHENNAI Vs. UNION OF INDIA	June 30, 2005
O Krishnan Vs. Management of Dheeran Chinnamalai Transport Corporation Limited	June 13, 2005
O M A Thyagaraja Mudaliar died Vs. Tamilselvi	June 30, 2005
O N G C MADRAS PORT CONTRACT EMPLOYEES UNION Vs. MANAGEMENT OF OIL AND NATURAL GAS CORPORATION LTD	February 28, 2005
O RAJENDRAN Vs. V A H SAHUL HAMEED	August 18, 2005
OFFICIAL LIQUIDATOR HIGH COURT MADRAS AS THE LIQUIDATOR OF R P S BENEFIT FUND LIMITED Vs. K TAMILSELVI KANCHEEPURAM	August 30, 2005
OFFICINE LOVATA S P A Vs. AJAY KUMAR AGGARWAL	May 1, 2005
OFFICINE LOVATO S P A STRADD COMUNALE CASTLE CHENNAI Vs. AJAY KUMAR AGGARWAL TRADING AS S A ENGINEERS OLD GHAS MANDI AMBALA CITY HARYANA	April 1, 2005
OM SINDHOORI CAPITAL INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 28, 2005
ORIENTAL INSURANCE CO LTD Vs. M SELVI	June 29, 2005
ORIENTAL INSURANCE CO LTD Vs. SANTHI	April 15, 2005
Oriental Insurance Co LTD Vs. V Sathyanarayana Babu	January 17, 2005
P ASHOKA Vs. NEHRU EDWIN RAJ	August 11, 2005
P C NATARAJAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM	February 18, 2005
P Chidambaram Vs. Suba Karuppiah	June 14, 2005
P Dharamchand Vs. Home Secretary	June 23, 2005
P DHARAMCHAND Vs. COMMISSIONER OF POLICE EGMORE CHENNAI	December 23, 2005
P DURAISAMY Vs. SECRETARY	August 17, 2005
P ERAJAN INSPECTOR OF POLICE DISTRICT CRIME BRANCH SALEM Vs. DEPUTY INSPECTOR GENERAL OF POLICE TIRUNELVELI RANGE TIRUNELVELI	March 1, 2005
P G NARAYANAN Vs. UNION OF INDIA	May 30, 2005
P G NARAYANAN Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA	October 1, 2005
P GURUPATHAM DIED Vs. M P ALAGUTHAI	September 21, 2005
P Jayaraman Vs. Revenue Divisional Officer Thiruvallur Taluk and Another	May 3, 2005
P John Samuel Vs. State of Tamil Nadu	April 16, 2005
P K Arjunan Vs. N Lakshmi	February 24, 2005
P KALIAPPA GOUNDER Vs. M LOGANATHAN	August 8, 2005
P KANNAN Vs. PONDICHERRY UNIVERSITY	September 2, 2005
P KODALINGAM Vs. STATE OF TAMIL NADU	April 16, 2005
P LAKSHMANA PERUMAL Vs. STATE	May 3, 2005
P M NEELAMEGAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	August 1, 2005
P M S MOHIADEEN SAHIB Vs. STATE OF TAMIL NADU	November 16, 2005
P M VENKATACHALAPATHY Vs. SYED ANWAR	July 29, 2005
P MOORTHY Vs. REGISTRAR	August 8, 2005
P N DEENADAYALAN Vs. RAMAGIRI NARASIMHULU CHETTY	July 28, 2005
P N Peruvazhuthi Vs. Registrar	February 7, 2005
P NATARAJAN Vs. M KULANTHAIRAJU	April 12, 2005
P P KALAIVANI Vs. M ARUMUGAM	July 15, 2005
P Palanivel Vs. Sub Registrar Registration Department	April 25, 2005
P PANNEERSELVAN Vs. A BAYLIS	August 25, 2005
P PARAMESWARAN Vs. CHAIRMAN THE TAMIL NADU ELECTRICITY BOARD	September 12, 2005
P PERIYASWAMY Vs. REGISTRAR	September 14, 2005
P POONDIA GOUNDER Vs. RAMASAMY UDAYAR	August 3, 2005
P R KANNAIYAN DIED L R S Vs. RAMASAMY MANDIRI	July 28, 2005
P RAJAPRABAHARAN Vs. SECRETARY TO GOVT HIGHER EDUCATION DEPTT	March 21, 2005
P Rajaprabaharan Minor Vs. Secretary to Government of Higher Education Department	January 1, 2005
P Raju Vs. Registrar of Co operative Societies	February 21, 2005
P Rama Srinivasa Rao Vs. N Ragavan	July 5, 2005
P RAMALINGAM PADAYATCHI Vs. MUTHIAH PILLAI	September 15, 2005
P RAMASAMY Vs. GOVERNMENT OF TAMIL NADU	November 15, 2005
P Ramasamy Vs. Special Commissioner and Commissioner for Commercial Taxes	February 16, 2005
P S JOTHI SELVARAJ Vs. STATE OF TAMIL NADU	July 29, 2005
P SANTHANARAJAN Vs. STATE OF TAMIL NADU	November 23, 2005
P SANTHOSH Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED	July 5, 2005
P SEKAR Vs. INSPECTOR OF POLICE	April 26, 2005
P SELVARAJ Vs. VAJANA	August 10, 2005
P Shanmugham Vs. Subramani	February 14, 2005
P Shanmugharaj Vs. Subramaniam	April 20, 2005
P SIVACHANDRAN Vs. M P PURUSHOTHAM	August 12, 2005
P Sivaraman Vs. Selection Committee	February 22, 2005
P Sood AND Co Vs. Peerchand Misrimalji Bhansali	April 25, 2005
P SURENDRAN Vs. DISTRICT REGISTRAR SOCIETIES REGISTRATION MADURAI SOUTH	July 20, 2005
P SURENDRAN Vs. DISTRICT REGISTRAR SOCIETIES REGISTRATION	October 19, 2005
P SUYAMBULINGADURAI Vs. STATE	July 27, 2005
P T Nagaraju Vs. Kelamangalam Agriculture Producers	April 27, 2005
P T PONRAJ Vs. DISTRICT COLLECTOR	September 15, 2005
P T UMMER KOYA Vs. TAMILNADU STATE CHESS ASSOCIATION	August 23, 2005
P T Ummer Koya Vs. Tamil Nadu Chess Association	May 5, 2005
P THANGAMARIMUTHU Vs. TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION I LIMITED THROUGH ITS MANAGING DIRECTOR MADURAI	December 3, 2005
P THANGAMARIMUTHU Vs. TAMIL NADU STATE TRANSPORT CORPORATION	December 13, 2005
P V DHARMARAJ Vs. UNION OF INDIA	November 28, 2005
P V Thambidurai Vs. K Paramasivan	November 14, 2005
P V THAMBIDURAI Vs. K PARAMASIVAN	November 1, 2005
P Valsala Vs. Director Personnel	January 7, 2005
P Veeraragavan Vs. State of Tamil Nadu	January 7, 2005
P Vijayakumar Vs. Tata Finance Ltd	March 17, 2005
P VIJAYARAJAN Vs. COIMBATORE	August 9, 2005
P Virabhagu Vs. Union of India	January 28, 2005
P. PERIYASAMY NADAR Vs. THE STATE OF TAMIL NADU, AND ANOTHER	February 7, 2005
PACHAIAMMAL Vs. DISTRICT COLLECTOR	August 23, 2005
PACKEER MOHIDEEN ALIAS MEERAKKANI Vs. ABDUL	July 8, 2005
PADMANABHAN Vs. KRISHNAMURTHY	July 6, 2005
Palani Vs. State	April 28, 2005
PALANI AND OTHERS Vs. STATE	April 15, 2005
PALANI MUNICIPAL COUNCIL, THROUGH ITS COMMISSIONER Vs. C BALASUBRAMANIAM	January 24, 2005
Palani Murugan Agencies Vs. District Collector	February 24, 2005
Palaniappa Gounder Vs. Nallusami	July 4, 2005
Palaniappan Vs. Govindaraj	March 10, 2005
PALANIAPPAN R M Vs. TRANSPORT COMMISIONER	November 7, 2005
Palanisamy Vs. State of Tamil Nadu	July 4, 2005
Palanisamy Vs. General Manager Tamil Nadu State Transport Corporation Limited	July 5, 2005
PALANISAMY Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	July 25, 2005
PALANISAMY Vs. P AYYANAR	August 1, 2005
Palanivel Chettiar Vs. Chetty Pillayar Koil alias Varasithi Vinayagar Koil	April 16, 2005
PALANIVELU Vs. KANNAPPA UDAYAR	March 11, 2005
PALANIYANDI Vs. PALANIAPPAN	August 17, 2005
Panchalai Ammal Vs. Vibhashanan	February 1, 2005
PANCHALINGAM @ CHINNATHAMBI Vs. STATE	August 11, 2005
PANCHALINGAM @ CHINNATHAMBI Vs. STATE	August 1, 2005
PANDIAN Vs. STATE	November 24, 2005
PANNEER SELVAM Vs. STATE	July 26, 2005
PAPANASAM KUDISAI TRUST Vs. THANGAM	June 30, 2005
Pappa Vs. K R Rangasamy	June 15, 2005
Pappayammal Vs. Palanisamy	April 29, 2005
PARAMAN ALIAS PARAMASAMI THEVAR Vs. STATE	January 25, 2005
PARAMESWARAN Vs. STATE OF TAMIL NADU	November 23, 2005
PARAMOUNT BUILDERS CHENNAI LTD Vs. KAMAL BABBAR	June 15, 2005
PARASRAMPURIA SYNTHETICS LTD. Vs. FIRST LEASING COMPANY OF INDIA LTD.	March 24, 2005
PARKSIDE EXPLOSIVES AND INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME-TAX	January 17, 2005
Parvathi Vs. Valliyammal	February 3, 2005
PARVATHI Vs. PUNJAB NATIONAL BANK	September 12, 2005
Pastor I Vinil Sathish Vs. State of Tamil Nadu	December 9, 2005
Pathamuthu Joharan Vs. Syed Ibrahim died	June 20, 2005
Paul Sudhindran Priyadarshini Apartments Vs. State of Tamiil Nadu	June 13, 2005
PAUVEL RAJ Vs. PALANIAMMAL	April 16, 2005
PAVANAR THAMILVAZHI KALVI ARAKKATTALAI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU	July 28, 2005
PECHIMUTHU .. Vs. STATE BY INSPECTOR OF POLICE NIB CID UNIT VILLUPURAM	December 22, 2005
PECHIMUTHU Vs. MEENAKSHISUNDARAM	October 1, 2005
Pentafour Products Limited Vs. LIC Mutual Fund Limited	February 2, 2005
Pentafour Products Limited Vs. Union of India	February 28, 2005
People Health and Development Council Vs. State of Tamil Nadu	February 15, 2005
PERIAKUTTY ALIAS KUTTY ALIAS KALYANASUNDARAM Vs. INSPECTOR OF POLICE	November 9, 2005
PERIASAMY Vs. ALLIMUTHU	June 24, 2005
Perichiappa Gounder Vs. State of Tamil Nadu	December 23, 2005
PERIYA KAMANAN Vs. STATE	June 28, 2005
PERIYADURAI Vs. STATE	August 8, 2005
PERIYASAMY NADAR Vs. GANDHI NADAR	August 24, 2005
PERUMAL Vs. KALIYA PERUMAL	August 9, 2005
PERUMAL Vs. STATE	June 14, 2005
PIZZERIA FAST FOODS RESTAURANT MADRAS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES CHENNAI	February 15, 2005
PLANTERS ASSOCIATION OF TAMIL NADU Vs. PRESIDING OFFICER LABOUR COURT	July 22, 2005
Plydham Vs. Registrar	June 15, 2005
PNL DEPOSITORS Vs. UNION OF INDIA	July 12, 2005
PONDICHERRY BUS STAGE CARRIAGE OWNERS ASSOCIATION Vs. STATE OF TAMILNADU	November 25, 2005
PONDICHERRY CO OPERATIVE SUGAR MILLS LTD Vs. L MURUGANANTHAM	July 27, 2005
PONDICHERRY LINGUISTIC AND RELIGIOUS Vs. UNION OF INDIA	August 30, 2005
PONNAN Vs. GOVINDASAMY ALIAS SARKARAI	August 2, 2005
Ponnan Vs. State	March 1, 2005
PONNAN Vs. STATE	March 31, 2005
PONNAN Vs. STATE, REPRESENTED BY THE INSPECTOR OF POLICE, VIRALIMALAI POLICE STATION, PUDUKOTTAI DISTRICT	March 28, 2005
PONNAN ALIAS PALANIAPPAN Vs. CHINNA GOUNDER DIED	December 23, 2005
PONNUSAMY Vs. STATE OF TAMILNADU	June 30, 2005
PONNUSAMY Vs. RAMASAMY	August 11, 2005
PONNUSAMY S Vs. PRESIDING OFFICER LABOUR COURT	February 9, 2005
Poppys Spinning Mills P LTD Vs. C Visalakshi	February 7, 2005
POYYAMOZHI Vs. NARAYANASAMI PADAYACHI	September 17, 2005
PRADEEP ALIAS PRADEEPRAJ Vs. COMMISSIONER OF POLICE	June 27, 2005
PRAKASH Vs. STATE	September 22, 2005
PRANLAL MOHANLAL SHAH Vs. ASSISTANT COMMISSIONER OF CUSTOMS	August 2, 2005
Prasad Film Laboratories Vs. G V Films Limited	March 29, 2005
PRASAD NAIDU Vs. PADMINI JAYASUNDAR	November 15, 2005
PREMPLOYEES STATE INSURANCE CORPORATIONDENT, TENANTS FARMING CO-OPERATIVE SOCIETY THROUGH N GOPAL Vs. V T S SIVAPRAGASHA THEVAR @ DURAIRAJ KUMAR, HEREDITARY TRUSTEE DUIRAIRAJ KUMAR, NACHADAI THIVIRTHARULIA SWAMI DEVASTHANAM THROUGH T GANAPATHY	September 27, 2005
PREMPLOYEES STATE INSURANCE CORPORATIONDENT, UNJALUR THODAKKA VELANMAI KOOTURAVU VIVASAYA VANKI Vs. PRESIDING OFFICER, LABOUR COURT AND R ANANTHARAMAN	February 3, 2005
President Vs. Presiding Officer	February 3, 2005
President Vs. M Kothanda Reddy	February 1, 2005
President Vs. D Vedachalam	February 1, 2005
PRESIDENT INCOME TAX APPELLATE TRIBUNAL Vs. A KALYANASUNDARAM	September 29, 2005
PRESIDENT MALIKDHINAR ENGLISH MEDIUM SCHOOL Vs. A BABUDEEN	February 9, 2005
Prithvi Trust Private LTD Vs. State of Tamil Nadu	March 22, 2005
Pugazhendran Vs. B G Balu	January 28, 2005
PULLICAR MILLS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 26, 2005
PUNNIYAMORTHI Vs. STATE	November 29, 2005
PUSHPARAJ Vs. SOMALINGAM	October 24, 2005
PUTHIYA TAMILAGAM Vs. STATE OF TAMIL NADU	June 17, 2005
Pyarijan Vs. Puttappa	June 14, 2005
R Arumugha Moopar Vs. Govinda Moopar	February 7, 2005
R AYYASAMY Vs. GANESAN	July 25, 2005
R BALAVADIVEL Vs. CHIEF EDUCATIONAL OFFICER	October 28, 2005
R Chandrasekaran Vs. Director of Employment AND Training	February 22, 2005
R DHANUSHKODI NADAR Vs. N DHANABALAN	August 19, 2005
R Gajalakshmi Vs. R Gajalakshmi	February 3, 2005
R Jeyachandran Vs. Banu	June 21, 2005
R KAARUPPAN Vs. R DHANAPALRAJ	September 8, 2005
R Kaaruppan Vs. Dhanapalraj	January 6, 2005
R KARPAGAM Vs. INSPECTOR OF POLICE F 4	October 26, 2005
R Karthik Vs. Dean	January 28, 2005
R KARTHIKEYAN Vs. DIRECTOR BESTHESDA HOSPITAL AMBUR	October 1, 2005
R Krisnaswamy Vs. Director General of Police	February 16, 2005
R KUMAR Vs. STATE OF TAMILNADU	February 25, 2005
R KUMAR Vs. STATE OF TAMIL NADU	January 7, 2005
R M UDAYAKUMAR Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE CUM REVENUE DIVISIONAL OFFICER	November 25, 2005
R MURUGAN Vs. M O M ABUBUCKER	September 17, 2005
R MUTHUKRISHNAN Vs. STATE OF TAMIL NADU	August 11, 2005
R NARASHIMMACHARI Vs. MEENAKSHI AMMAL	April 28, 2005
R NATARAJAN Vs. PROF ARUN NIGAVEKAR	May 10, 2005
R Nirmala Devi Vs. Regional Transport Officer Coimbatore North	April 11, 2005
R PALANISAMY Vs. K SATHIYA BALAN	September 23, 2005
R Pandian Vs. Presiding Officer Labour Court	February 21, 2005
R Pappannan Vs. Inspector of Police	March 3, 2005
R Paramasivam Vs. Union of India	June 27, 2005
R Parameswaran Vs. State	February 14, 2005
R PREMA Vs. COMMISSIONER OF POLICE	September 26, 2005
R PRIYADHARSHINI Vs. LIC HOUSING FINANCE LTD	April 16, 2005
R PRIYADHARSHINI Vs. LIC HOUSING FINANCE LIMITED	April 24, 2005
R R GOPAL ALIAS NAKKHEERAN GOPAL Vs. SECRETARY HOME DEPARTMENT	July 21, 2005
R Radha Vs. B Saraswathy	March 24, 2005
R Raghunathan Vs. Executive Officer	April 21, 2005
R Rajabather Vs. Presiding Officer	February 28, 2005
R Rajendran Vs. Secretary to Government	March 24, 2005
R Ramachandra Raja Vs. M Nanda Govind	April 16, 2005
R RAMESH Vs. SUPERINTENDENT OF POLICE	September 20, 2005
R RANGAPPAN ALIAS APPAJI Vs. S KANTHARAJ	August 10, 2005
R SELVARAJ Vs. STATE OF TAMIL NADU	April 28, 2005
R SENGOLRAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	July 6, 2005
R Shanmugam Vs. State of Tamil Nadu	December 23, 2005
R Sivagnanam Vs. District Educational Officer	January 17, 2005
R SOMANATHAN Vs. R RAMESH	July 8, 2005
R Somasundaram Vs. State of Tamil Nadu	November 10, 2005
R Soundararajan Vs. R Sivaprakasam	April 18, 2005
R Subramaniam Vs. K M Govindan	February 15, 2005
R SUDHANDHIRA DEVI Vs. K NAVANITHAKRISHNA	July 22, 2005
R SULOCHANA Vs. C S CHINNASAMAKKAL	July 29, 2005
R SUNDAR RAJU Vs. V RAMAKRISHNAN	August 11, 2005
R Swaminathan Vs. Union of India	July 6, 2005
R THAMAN Vs. PRESIDING OFFICER	August 20, 2005
R V KANNAN Vs. EID PARRY INDIA LTD	October 17, 2005
R VASANTHI Vs. PROJECT CO ORDINATOR WORLD BANK ASSISTANCE INTEGRATED	August 24, 2005
R Veerasamy Vs. Govindasamy Udayar	April 9, 2005
R VENKATASARAVANAN Vs. INSPECTOR OF POLICE C C B	August 10, 2005
Rabiyath Nisha Vs. State of Tamil Nadu	December 15, 2005
RABIYATHUL BASHARIA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	October 19, 2005
Rachel Yamini Vs. John Samuel Jayachandran	April 8, 2005
RADHA H JOSHI Vs. PIONEER SURGICAL COMPANY	October 3, 2005
RADHABAI AMMAL Vs. KRISHNAMOORTHY	October 3, 2005
RADHABAI AMMAL Vs. N LOGANATHAN	September 15, 2005
RADHAKRISHNAN Vs. STATE	January 28, 2005
RADHAKRISHNAN Vs. RAJA CHIDAMBARAM	February 25, 2005
RAHMANKHAN ALIAS ABDUL RAHMAN Vs. STATE	August 18, 2005
Raj Video Vision Vs. S A Rajkannu	June 27, 2005
RAJA Vs. STATE OF TAMIL NADU	September 5, 2005
RAJA Vs. INSPECTOR OF POLICE	August 29, 2005
RAJA BOSE, S/O RABONI MORRAIZE, BRANDING HIM AS A GOONDA UNDER T N ACT 14/82 AND TMT BUELA MORAIS Vs. STATE OF TAMIL NADU, REP BY SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	January 19, 2005
Rajaji Vs. R Krishnaji	June 14, 2005
Rajalakshmi Textile Processors Limited Vs. Deputy Chief Inspector of Factories	February 1, 2005
Rajamani Vs. State	June 30, 2005
RAJAMANI AMMAL Vs. SIVASAKTHI BENEFIT FUND LTD	October 17, 2005
RAJAMANICKA REDDIAR Vs. GOPAL GOUNDER	July 29, 2005
RAJAMANICKA REDDIAR Vs. GOPAL GOUNDER	April 29, 2005
RAJAN Vs. THALAIMALAIKONAR	April 15, 2005
RAJAN KUTTY Vs. REGISTRAR HIGH COURT	August 11, 2005
RAJAN N S Vs. INDIAN BANK	August 16, 2005
RAJAN N S Vs. MANAGEMENT OF INDIAN BANK	September 13, 2005
RAJASUNDARI Vs. GOWRI ALIAS AVADUAI AMMAL	December 9, 2005
Rajendiran Vs. State Inspector of Police	July 5, 2005
RAJENDRAN Vs. RAMA CHIDAMBARAM	July 26, 2005
Rajesh Kumar Bagmar Vs. State	March 16, 2005
RAJESWARI Vs. SELLAMMAL	July 20, 2005
Raju Chettiar Vs. District Collector	February 21, 2005
RAM A MINOR Vs. STATE OF TAMIL NADU	September 1, 2005
RAMA SUBBIAH ALIAS SUBBU Vs. STATE HUMAN RIGHTS COMMISSION	July 14, 2005
Ramachandra medical College Vs. Government of Tamilnadu	January 7, 2005
RAMACHANDRAN Vs. STATE	August 9, 2005
RAMAKRISHNA DHABOVANAM Vs. KASI DURAI	August 29, 2005
RAMALINGAM Vs. STATE OF TAMIL NADU	April 25, 2005
Ramalingam Vs. Subramanian	February 11, 2005
RAMALINGAM Vs. STATE	October 20, 2005
Ramamurthy Vs. Vatsala Ammal	February 24, 2005
RAMANATHAN Vs. DHANABAKKIYAM	September 27, 2005
Ramani U Krishnan Vs. Ammini Praveen Joshua	March 22, 2005
RAMAPANDIYAN Vs. MANAGER INDIAN BANK	October 7, 2005
RAMARAJU S O N A SUBBARAJA Vs. STATE OF	April 26, 2005
RAMASAMY Vs. COMMISSIONER OF POLICE	September 30, 2005
RAMASAMY Vs. P MARAPPAN	July 4, 2005
RAMASAMY RAJA Vs. P SUBBAYA PILLAI	March 3, 2005
RAMASAMY S/O SUBBIAH THEVAR Vs. STATE	February 10, 2005
RAMASWAMY Vs. EZHUDESOM TOWN PANCHAYAT REP	July 28, 2005
RAMEEZA BEEVI Vs. S MOHAMMED IBRAHIM	August 3, 2005
RAMESH Vs. STATE	July 27, 2005
Ramesh Ramanujam Vs. Varadammal	March 31, 2005
RAMESWARI Vs. R ARUMUGHAM	September 10, 2005
RAMU Vs. STATE	August 11, 2005
Ramu Vs. Commissioner of Police	July 5, 2005
RAMUDU Vs. VARADARAJALYENGAR	December 23, 2005
RANGA RAO LOTTERY AGENCIES Vs. CIT	February 9, 2005
RANGASAMY ALIAS GNANAPRAKASAM Vs. STATE	August 10, 2005
RASU Vs. GOVERNMENT OF TAMILNADU	April 29, 2005
RATHA Vs. STATE OF TAMILNADU	August 10, 2005
RATHINAMMAL Vs. STATE OF TAMILNADU	September 5, 2005
Rathinasamy Vs. Jayalakshmi	March 18, 2005
RATINAM Vs. SECRETARY TO GOVERNMENT	August 22, 2005
RAVI Vs. STATE	August 11, 2005
Ravi Vs. Commissioner of Police	July 5, 2005
RAVI ALIAS RAVIRAJAN Vs. STATE OF TAMIL NADU	July 19, 2005
RAVI CHANDRAN Vs. SUBRAMANIAN	June 24, 2005
RAVI CHANDRAN Vs. STATE	September 19, 2005
REGI Vs. STATE OF TAMIL NADU	January 19, 2005
REGIONAL DIRECTOR Vs. K V B RAJESWARAN	February 11, 2005
Regional Provident Fund Commissioner Vs. Central Administrative Tribunal	December 5, 2005
Registration Department SC ST Vs. S Chandrasekar	February 28, 2005
RETHINAM ALIAS ANNA SAMUTHIRAM AMMAL Vs. SYED ABDUL RAHIM	March 1, 2005
RETIRED OFFICIAL ASSOCIATION Vs. SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU	July 4, 2005
Revathy Vasudevan Vs. State of Tamilnadu	June 24, 2005
REVENUE DIVISIONAL OFFICER Vs. G KARPAGAM	July 20, 2005
REVENUE DIVISIONAL OFFICER Vs. SAKARAYAPPA NADAR	September 21, 2005
Richard Suares Vs. Government of Tamilnadu	January 5, 2005
RISHAB ENTERPRISES Vs. APPELLATE ASSISTANT COMMISSIONER (COMMERCIAL TAXES) II AND COMMERCIAL TAX OFFICER	May 3, 2005
River Water Products Vs. Southern Railway	March 23, 2005
ROBINSON Vs. G DEVAKADASHAM	April 15, 2005
ROHINI Vs. R DURAIRAJ	March 21, 2005
Roja Malar Vs. Mariappan	January 20, 2005
Rosi Vs. Pillaiyar Mariamman Temple	February 22, 2005
ROYAL INSULATION P LTD Vs. COMMERCIAL TAX OFFICER	July 21, 2005
Royal Madras Yacht Club Vs. State of Tamil Nadu	June 30, 2005
ROYAL MADRAS YACHT CLUB, REP BY ITS HONORARY SECRETARY, ABDUL RAZAK OSMAN Vs. STATE OF TAMIL NADU, PUBLIFE INSURANCE CORPORATION WORKS (K) DEPARTMENT, REP BY SECRETARY TO GOVERNMENT CHENNAI	August 3, 2005
RT REF T ARULDOSS BISHOP TAMIL EVANGELICAL LUTHERAN CHURCH TRANQUEBAR HOUSE TRICHY Vs. D RAVINDRAN	July 18, 2005
Rukmani Ammal Vs. N Pandurangam	April 7, 2005
RUTHPATRICK AUTHOR-CUM-CHAIRMAN OF CHILDREN ACTION TRUST Vs. CHILDREN ACTION TRUST	April 5, 2005
S A Rasak Vs. Indian Overseas Bank	June 17, 2005
S ABDULKANI Vs. RAHMANIAPURAM NAINA MOHAMMED	April 18, 2005
S AHAMED MEERAN Vs. S KUMARASWAMY	August 22, 2005
S AMANULLA KHAN Vs. AL AMEEN	March 21, 2005
S ARUMUGANAINAR Vs. JEENATH ROADWAYS	August 24, 2005
S B Andal Vs. Chief Educational Officer	February 1, 2005
S BALAKRISHNAN Vs. S CHANDRASEKAR	February 28, 2005
S Balraj ALIAS Balu Vs. State of Tamilnadu	April 18, 2005
S Bhuvaneswari Vs. S Gowthaman Bhaskaran	July 11, 2005
S C SWAMINATHAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	February 25, 2005
S CHANDRA MOULI Vs. SPECIAL OFFICER	April 29, 2005
S CHATTANATHA KARAYALAR COLLEGE OF ARTS AND SCIENCES Vs. CONTROLLER OF EXAMINATIONS MANONMANIAM SUNDARANAR UNIVERSITY	August 17, 2005
S Elamparithi Vs. Tamil Nadu Electricity Board	January 27, 2005
S H O Vs. Subramani ALIAS Jeeva ALIAS Kullajeeva	February 2, 2005
S HARSHAVARDHAN Vs. STATE OF TAMIL NADU	February 16, 2005
S J V SATHIYANESAN Vs. SAMUEL GNANADHAS	March 19, 2005
S JACOB Vs. STATE OF TAMIL NADU	September 10, 2005
S Jagadeesan Vs. Chief Education Officer Vellore	November 8, 2005
S Janakiraman Vs. Commissioner	March 22, 2005
S Jayakumar Vs. K Kandasamy Gounder	June 15, 2005
S Jayapal Vs. P Rohini	February 10, 2005
S Jayaraman Vs. K Venkatesan	February 28, 2005
S JOTHI Vs. DISTRICT COLLECTOR CUM INSPECTOR OF VILLAGE PANCHAYATS NAMAKKAL DISTRICT	July 14, 2005
S K Balasubramanian Vs. K M Mohammed Ali	June 13, 2005
S KALIYAMOORTHY Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU	July 26, 2005
S KRISHNAMURTHY Vs. STATE OF TAMIL NADU	September 5, 2005
S KUPPUSAMY Vs. P K SUBRAMANI	September 16, 2005
S L HEMALATHA Vs. THIRU RAMESH KUMAR KHANNA	July 21, 2005
S LOGANATHAN Vs. MANMAL SUR	July 11, 2005
S Loganathan Vs. Manmal Surana	July 1, 2005
S M Radhakrishnan Vs. A Jayaraman	March 11, 2005
S M S A A Farooq Ali Vs. Sub Registrar	April 29, 2005
S MALAICHAMY Vs. ARUPPUKKOTTAI MUNICIPALITY	September 22, 2005
S MANI Vs. STATE	December 13, 2005
S MANOHARAN Vs. DEPUTY CHIEF SECURITY COMMISSIONER	March 15, 2005
S MARIAMMAL Vs. STATE OF TAMIL NADU	March 1, 2005
S Mazhaimeni Pandian Vs. Chief Secretary to Government State of Tamil Nadu Fort St George	June 14, 2005
S MOHAN Vs. CRUZ MARY	August 2, 2005
S MURUVAPPAN PONDICHERRY Vs. S SIVAPALANI PONDICHERRY	July 25, 2005
S MUSTAFFA Vs. AABEEZA BEEBI ALIAS	March 1, 2005
S MUTHUSAMY SHERISTADAR ADDITIONAL DISTRICT JUDGE CUM CHIEF JUDICIAL MAGISTRATE COURT VIRUDHUNAGAR DISTRICT SRIVILLIPUTHUR Vs. PRINCIPAL DISTRICT JUDGE VIRUDHUNAGAR DISTRICT SRIVILLIPUTHUR	March 9, 2005
S N J Abdul Hakeem Vs. Assisrathul Musthakeem Etheemkhana Trust	April 11, 2005
S N Vijayakumar Vs. S R Velusamy	March 24, 2005
S P Arjunan Vs. Secretary to Government	February 16, 2005
S Palanisamy Vs. Chief Executive Officer	March 24, 2005
S PALANISAMY Vs. SPECIAL TAHSILDAR ADW	November 11, 2005
S PANGAJAM Vs. INSPECTOR OF POLICE DISTRICT CRIME	January 17, 2005
S Panneerselvam Vs. Secretary to Government of Tamil Nadu	June 15, 2005
S Pareemalam Vs. Central Bureau of Investigation	February 15, 2005
S PARTHASARATHY Vs. N ARUMUGAM	July 27, 2005
S R Krishna Iyer Vs. K V Lalitha	January 24, 2005
S RADHA KRISHNAN Vs. S V PETHA PERUMAL	September 1, 2005
S RADHAKRISHNAN Vs. GANDHIGRAM RURAL INSTITUTE DEEMED UNIVERSITY	July 22, 2005
S RAJAM Vs. RAJA STORES	August 25, 2005
S RAJASEKAR Vs. COMMISSIONER OF POLICE	August 29, 2005
S RAJASUNDAR Vs. BAR COUNCIL OF TAMILNADU	August 24, 2005
S RAJAVELU Vs. CHAIRMAN UNION PUBLIC SERVICE COMMISSION	October 7, 2005
S Rajendra Babu Vs. Presiding Officer First Additional Labour Court	February 28, 2005
S RAMADAS Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT	November 11, 2005
S Ramamirtham Vs. State of Tamil Nadu	April 1, 2005
S Ramu Vs. Union of India	January 28, 2005
S Rani Vs. Secretary to Government	December 15, 2005
S RATHINASWAMY Vs. S BHANUMATHI	August 11, 2005
S Sachithanantham Vs. General Manager	February 22, 2005
S Saideeshwara Rao Vs. K Pattabhiram	March 4, 2005
S SAMSEN PAPLI Vs. SRIDEVI JUDICIAL MAGISTRATE NO 2 ERODA OFFICE OF THE CHIEF MAGISTRATES COURT	December 2, 2005
S SARASWATHI Vs. DISTRICT JUDGE OF SIVAGANGAI SIVAGANGAI	August 10, 2005
S Sebastin Vs. State of Tamil Nadu	November 9, 2005
S SELVI Vs. STATE OF TAMIL NADU	October 19, 2005
S SHANMUGAM Vs. STATE OF TAMIL NADU	March 23, 2005
S SHANMUGASUNDARAM Vs. DISTRICT COLLECTOR O/O THE DISTRICT COLLECTOR CUDDALORE DISTRICT CUDDALORE SOUGH ARCOT DISTRICT	February 25, 2005
S Shanmugham Vs. S Sundaram	April 26, 2005
S SIVAKUMAR Vs. DEPUTY INSPECTOR OF FACTORIES	August 25, 2005
S SOLOMON Vs. D G V P SEKAR ALIAS KUMAR	April 15, 2005
S Soundararajan Vs. Director of Elementary Education	March 1, 2005
S Sridevi Vs. Chief Secretary The Government of Pondicherry	April 29, 2005
S SUBRAMANIAN Vs. P M SUNDARAM	October 28, 2005
S Subramanian ALIAS Senthil Vs. State	February 22, 2005
S SUDALAIYANDI THEVAR Vs. GOMATHINAYAGAM PILLAI	September 22, 2005
S Suresh Vs. Station House Officer Kottakuppam	April 4, 2005
S Suresh Kumar Vs. Deputy Inspector General	June 24, 2005
S SWAMINATHAN Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL	August 20, 2005
S Swigaradoss Vs. Chairman	April 7, 2005
S Syed Ali Fathima Vs. Secretary to Government of India	April 18, 2005
S Thamil Arasan Vs. R Narayanan	January 31, 2005
S UDHAYAKUMAR Vs. M SUNDARARAJAN	April 12, 2005
S V ARJUNARAJA Vs. P VASANTHA	August 8, 2005
S V GANDHI Vs. COLLECTOR THOOTHUKUDI DISTRICT	September 21, 2005
S V Janardhanam Vs. Arulmighu Ratna Vinayagar AND Durgai Amman Temple	March 19, 2005
S V S SIVANATH Vs. K S DHIYANESH	February 14, 2005
S Veerasamy Vs. State of Tamil nadu	December 9, 2005
S VELAYUDHAM Vs. CONVENOR GOVERNMENT OF PONDICHERRY	September 19, 2005
S VENGATESAN Vs. RAM CHITS AND INVESTMENT PRIVATE LTD	September 23, 2005
S Vijayalakshmi Vs. Tamil Nadu Water Supply and Drainage Board	June 13, 2005
S VIJAYASHANKAR MINOR Vs. DIRECTOR GENERAL OF HEALTH SERVICES	September 30, 2005
S Vincent Vs. State of Tamilnadu	March 24, 2005
S. MURUGAN Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES	August 12, 2005
S. SAKTHIVEL Vs. THE SUPERINTENDENT OF POLICE, ERODE DISTRICT, ERODE AND OTHERS	January 4, 2005
S. THIRUVARIAMUTHU S/O. SADASIVAMURTHY PILLAI, PILLAI, SHENCOTTAH TALUK AND ORS. Vs. SOUTHERN RAILWAYS, REPRESENTED BY ITS GENERAL MANAGER MADRAS AND ORS.	September 14, 2005
Sahayamatha Salterns Pvt LTD Vs. Regional Director ESI Corporation	June 29, 2005
Saka Marketing Services Pvt LTD Vs. Deputy Commissioner of Income tax	February 21, 2005
SAKLTHIVEL Vs. KARPAGAM	July 18, 2005
Sakthi Sugars LTD Vs. Commissioner of Income tax	January 7, 2005
SAKTHIVEL ALIAS SAKTHI Vs. STATE OF TAMILNADU	September 28, 2005
SAKUNTHALA Vs. S KAMALA	November 29, 2005
SAKUNTHALA Vs. TAHSILDAR	August 8, 2005
Sakunthala Vs. Collector of Ramanathapuram	January 18, 2005
SALAHUDEEN BABU Vs. P T PRABHAKAR	January 31, 2005
Salammal Vs. State of Tamilnadu	February 22, 2005
SAMAYANALLUR POWER INVESTMENT PVT LIMITED Vs. COVANTA ENERGY INDIA (BALAJI) LIMITED	August 12, 2005
SAMEER KUMAR SHARMA Vs. R MOHAN	August 10, 2005
SAMRATHMAL JAIN Vs. NAINSHUKDAS BALDEODAS A PARTNERSHIP FIRM	October 28, 2005
SAMSUDEEN Vs. STATE	September 21, 2005
SAMSUDEEN AND ANOTHER Vs. THE STATE BY INSPECTOR OF POLICE, C.B. C.I.D., S.I.T. COIMBATORE	March 3, 2005
SAMUTHRA PANDI Vs. STATE	January 25, 2005
SAMY FUEL SERVICE Vs. UNION OF INDIA	August 2, 2005
Sanjeevi Joseph Vs. Director Elementary Education Officer	June 30, 2005
SANKARA THEVAR Vs. STATE	February 9, 2005
Sankaralingam Bhuvaneswari College of Pharmacy Vs. Registrar Tamil Nadu M G R Medical University	November 8, 2005
SANKARANARAYANAN M Vs. STATE BANK OF INDIA	March 24, 2005
SANKARNARAYANAN ALIAS VIJENDRA SARASWATHI SWAMIGAL Vs. INSPECTOR OF POLICE	February 10, 2005
Santha Vs. K V Janardhana Rao	March 19, 2005
SANTHANALAKSHMI INVESTMENTS (P.) LTD. Vs. STATE	September 28, 2005
SANTOSH HOSPITALS PVT LTD Vs. STATE HUMAN RIGHTS COMMISSION	July 8, 2005
SARALA Vs. COMMISSIONER OF POLICE	August 22, 2005
SARALA SRINATH Vs. M MUTHUSAMY	July 28, 2005
SARASU Vs. KARUPPA GOUNDER	March 11, 2005
SARASWATHI Vs. THANGARAJ NADAR	March 19, 2005
SARAVANAN Vs. CHIEF ENGINEER/PERSONNEL ADMINISTRATIVE BRANCH TAMIL NADU ELECTRICITY BOARD	July 15, 2005
SARAVANAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	September 17, 2005
SARDA PRECESION PRODUCTS PVT LTD Vs. BANKING OMBUDSMAN	August 30, 2005
SAROJA Vs. M ARUNACHALAM	August 25, 2005
SAROJA Vs. STATE OF TAMIL NADU	February 10, 2005
Sarojini Vs. Kumari Bhagyavathi	April 28, 2005
Sashi Balasubramanian Vs. State	January 20, 2005
SATHISH Vs. STATE OF TAMIL NADU	July 25, 2005
Sathyanarayana Vs. Jayam Oil Mills	January 25, 2005
Sathyanarayana Gupta Vs. Rajasubramania Gupta	April 1, 2005
SATHYANATHAN Vs. DEPUTY SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT	November 22, 2005
SATTAYYA PADAYACHI Vs. SOUNDARATHACHI	October 24, 2005
Savithri Vs. State of Tamil Nadu	June 14, 2005
SAVITHRI AMMAL Vs. ILAYAPERUMAL	July 15, 2005
SCHOOL COMMITTEE OF SRI RAMAKRISHNA MISSION SARADA VIDYALAYA GIRLS HIGHER SECONDARY SCHOOL Vs. G VIJAYALAKSHMI JOINT DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY	August 1, 2005
Secretary Mara Naicker Vs. State	June 27, 2005
Secretary to Government Health and Family Welfare Department Vs. P Dhanalakshmi	December 16, 2005
SECRETARY TO GOVERNMENT HOME DEPARTMENT Vs. P RAVICHANDRAN	October 17, 2005
Secretary to Government of Tamil Nadu Vs. J Sivaprakasam	February 22, 2005
SECRETARY TO GOVERNMENT SMALL INDUSTRIES DEPARTMENT Vs. R VENUGOPAL	November 29, 2005
SEENUVASAN Vs. STATE OF TAMIL NADU	December 13, 2005
SEKAR Vs. STATE	September 26, 2005
Sellappa Gounder Vs. State of Tamil Nadu	December 23, 2005
SELVA RAJAN K Vs. MANAGING DIRECTOR TAMIL NADU TOURISM CORPORATION LTD	March 7, 2005
Selvakumar Vs. District Magistrate and District Collector	March 28, 2005
SELVAM Vs. STATE	July 11, 2005
SELVAM ANTONY MARIE INCORRECTLY MENTIONED IN THE E P SELVAM MARIE Vs. SOWARIDOSS AND JULINE FRANCEUVE	July 22, 2005
Selvamani Vs. Government of Tamilnadu	January 19, 2005
SELVARAJ Vs. SUNDARARAJAN	April 15, 2005
Selvaraj Vs. State	February 11, 2005
Selvi Vs. Selvammal	June 24, 2005
SELVI Vs. STATE	June 23, 2005
Senior Divisional Vs. R Lakshmipathi	February 10, 2005
Senior Manager Services Indian Bank New Delhi Main Office Vs. Hemavathy Rajan	April 12, 2005
Senior Personal Manager Vs. A Veerasingam	March 23, 2005
Senniyappan Vs. Deputy Tahsildar Palladam	April 16, 2005
SENTHIL ALIAS CHINNA CHETTY Vs. STATE	September 20, 2005
Senthilkumar Vs. State	July 4, 2005
SENTHILNAYAGAM Vs. M PAUL JAYARAJ	July 27, 2005
Service Bar Association Vs. Union of India rep	January 6, 2005
Settu Vs. Raja	June 17, 2005
SEVEN STAR Vs. DISTRICT COLLECTOR KARUR DISTRICT	September 30, 2005
SHAHIDUNISSA Vs. MUTHALIFF	July 19, 2005
SHAHJAHAN Vs. JANATH ASHRAF UDUMAN	August 9, 2005
SHANMUGA BLEACHING WORKS ANANTHAN KADU Vs. REGISTRAR CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL	November 8, 2005
SHANMUGAM Vs. ARUMUGA PULAVAR DIED	October 5, 2005
SHANMUGAM Vs. STATE	September 16, 2005
SHANMUGAM Vs. STATE	April 26, 2005
Shanmugam Vs. State	January 5, 2005
Shanmugavelu Vs. State	March 31, 2005
SHANMUGHA ARTS Vs. SHANMUGHA ARTS	September 19, 2005
Shanmughavelu Vs. Sreenivasan	April 9, 2005
Shanthal Vs. L Ganesan	January 3, 2005
SHANTHI Vs. STATE OF TAMIL NADU	August 4, 2005
Sharmila Vs. State of Tamil Nadu	April 25, 2005
SHESHAMMAL Vs. STATE OF A P	December 8, 2005
Shivashankar Textiles Vs. Union of India	June 13, 2005
SHREE GANESH STEEL ROLLING MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS, (SEA PORT - APPRAISING GROUP); ADDITIONAL DIRECTOR-GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE AND COMMISSIONER OF CUSTOMS	July 22, 2005
Shreyas Enterprises Private LTD Vs. Commercial Tax Officer Vepery Assessment Circle	April 28, 2005
SICKANDER Vs. SECRETARY TO GOVT OF TAMILNADU	August 4, 2005
SIDHIK ALI Vs. INSPECTOR OF POLICE	August 12, 2005
Singaravelu Balu Vs. State of Tamil Nadu	April 11, 2005
Siva Vs. Commissioner of Police	June 24, 2005
SIVA MUTHUBALU CHETTIAR Vs. KATHERASAN CHETTIYAR	April 29, 2005
SIVA THANU CHETTIAR Vs. EXECUTIVE Officer/Deputy Commissioner, Incorporated and Unincorporated Devaswam	February 8, 2005
Sivagurunathan Vs. Ramalingam	July 1, 2005
Sivakozhundu Vs. Saraswathi	June 20, 2005
Sivamathi Arcades AND Estate Vs. Indian Bank	February 25, 2005
Sivanandam Vs. Government of Tamil Nadu	February 18, 2005
SIVANANDI ALIAS DHARMALINGAM Vs. V RAJENDRAN	February 17, 2005
SIVARAMAN ALIAS HARIKRISHNAN Vs. RAJESWARI ALIAS SHANTHI	July 19, 2005
Sivasamy Adilakshmi Educational Trust Vs. Union of India	December 9, 2005
SIVASANKAR Vs. STATE	August 24, 2005
Sivasubramaniya Nadar College of Engineering Vs. Anna University	May 3, 2005
SOMAN ALIAS SOMASUNDARAM Vs. STATE	August 25, 2005
SOODAMANI Vs. UNITED INDIA INSURANCE CO LTD	August 23, 2005
SORNABAI Vs. STATE OF TAMILNADU	February 14, 2005
Sornam Vs. P N Thevachiammal	July 1, 2005
SOUTH INDIA CORPORATION LIMITED Vs. ENNORE PORT LIMITED	September 13, 2005
Southern Railway Mazdoor Union Vs. Mazdoor Welfare Trust	April 29, 2005
Southern Railways Vs. S Palaniappan	March 29, 2005
SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES CHENNAI Vs. N SIVASAMY COMMERCIAL TAX OFFICER CHANNAI	October 26, 2005
SPECIAL OFFICER VELLORE CO OP SUGAR MILLS Vs. PRESIDING OFFICER	March 2, 2005
SREE NITHYAKALYANI TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX	November 10, 2005
SREENIVAS CHARITABLE TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 27, 2005
SRIDHARA ELECTROTEK Vs. JOINT DIRECTOR DIRECTOR OF INDUSTRIES AND COMMERCE ELECTRICAL AND ELECTRONICS	February 1, 2005
Srinivasan Vs. Marudambal	January 29, 2005
Srivari Paper Syndicate Vs. Andhra Printers Ltd	November 5, 2005
Stalin Vs. State of Tamil Nadu	March 28, 2005
State Vs. Ponnusamy	February 2, 2005
State Vs. Masilamani	January 31, 2005
State Vs. Ismail	June 13, 2005
STATE Vs. DURAISAMY	July 14, 2005
STATE Vs. VELAYUTHAM	August 2, 2005
STATE Vs. PALANI	July 26, 2005
STATE Vs. NAGARAJ ALIAS MANIYATTI ALIAS MANNANGATTI	September 20, 2005
STATE Vs. GULAM BABU	September 21, 2005
STATE Vs. SUBRAMANIAM	August 16, 2005
STATE Vs. VARGHESE ALIAS VARGHESE ANTHONY	August 16, 2005
STATE Vs. VENKATASAMY	December 21, 2005
State Bank of Hyderabad Vs. S P Savithri	February 23, 2005
STATE BY PUBLIC PROSECUTOR Vs. VARGHESE @ VARGHESE ANTHONY	August 16, 2005
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD Vs. SIVANANDA PIPE FITTINGS LTD	October 28, 2005
STATE OF TAMIL NADU Vs. G USHARANI	October 24, 2005
STATE OF TAMIL NADU Vs. T MUNIRAJ NAIDU	November 17, 2005
State of Tamil Nadu Vs. Tamil Nadu Secretariat Retired Officials Association	December 15, 2005
State of Tamil Nadu Vs. K Loganathan	December 1, 2005
State of Tamil Nadu Vs. C Ilango	December 6, 2005
STATE OF TAMIL NADU Vs. S MARIAPPAN	February 25, 2005
State of Tamil Nadu Vs. R Selvaraj	February 16, 2005
STATE OF TAMIL NADU Vs. M VEERAPPAN	March 28, 2005
State of Tamil Nadu Vs. Kaypee Industrial Chemicals P Ltd	March 29, 2005
State of Tamil Nadu Vs. C George	March 24, 2005
STATE OF TAMIL NADU Vs. M JAYAPAL	March 7, 2005
STATE OF TAMIL NADU Vs. R KARUPPIAH INSPECTOR OF POLICE UNDER ORDERS OF SUSPENSION MANAMADURAI CIRCLE SIVAGANGAI DISTRICT	April 15, 2005
State of Tamil Nadu Vs. S Mahalingam	April 8, 2005
STATE OF TAMIL NADU Vs. R KARUPPIAH INSPECTOR OF POLICE UNDER ORDERS OF SUSPENSION MANAMADURAI CIRCLE SIVAGANGAI DISTRICT	April 6, 2005
State of Tamil Nadu Vs. V Mariappan	March 31, 2005
State of Tamil Nadu Vs. C M Primary School	March 31, 2005
State of Tamil Nadu Vs. R Karuppiah	April 1, 2005
STATE OF TAMIL NADU Vs. R THANGARAJ	April 29, 2005
STATE OF TAMIL NADU Vs. SHREE MURUGAN FLOUR MILLS P LTD	January 5, 2005
STATE OF TAMIL NADU AND ANOTHER Vs. R.K.N. KRISHNARAJ NATRAJ TRUST	January 18, 2005
STATE OF TAMIL NADU, REP BY THE SUPERINTENDING ENGINEER, P W D /W R O Vs. R SUNDARAM, CONTRACTOR	December 23, 2005
State of Tamilnadu Vs. G Sathish Kumar	June 22, 2005
STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE, BHAVANI, ERODE REP. BY PUBLIC PROSECUTOR, HIGH COURT, MADRAS Vs. SUBRAMANIAM	December 15, 2005
Steel Authority of India Limited Vs. Salem Urukkalai Thittathal Nilam Ilanthor Sangam	December 13, 2005
SUB COLLECTOR Vs. R S RAVEENDRAN	September 26, 2005
Subaida Vs. K A M P Meerania Muslim	June 18, 2005
SUBASH Vs. STATE	July 25, 2005
SUBATRA Vs. C PAVALAMANI	July 18, 2005
Subbayan Vs. Saraswathi	March 29, 2005
SUBBIAH S/O PONNUSAMY NADAR Vs. STATE	February 9, 2005
SUBRAMANI Vs. STATE	August 29, 2005
Subramani ALIAS Manian Vs. State	June 29, 2005
Subramaniam Vs. Krishna Gounder	April 9, 2005
SUBRAMANIAM Vs. SAMINATHAN	August 5, 2005
SUBRAMANIAM ALIAS PALANISAMY Vs. STATE	August 16, 2005
SUBRAMANIAN Vs. SETHURAMAN	August 24, 2005
SUBRAMANIAN Vs. PONNUSAMY	December 16, 2005
SUBRAMANIAPURAM RECREATION CLUB THROUGH ITS PREMPLOYEES STATE INSURANCE CORPORATIONDENT L PANDIAN Vs. M DEVARAYAN	August 9, 2005
Suchitraraj Vedamuthu Vs. Chennai Metropolitan Development Authority	November 8, 2005
Sudha Vs. Member Secretary	March 18, 2005
SUDHA MOULEE TEACHER TRAINING INSTITUTION Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION	July 28, 2005
SUDHANDIRAN Vs. S KRISHNAN	September 17, 2005
Sudharshini Vs. Govt of Tamil Nadu	March 1, 2005
SUKUMAR Vs. STATE OF TAMIL NADU	October 3, 2005
SULOCHANA Vs. STATE	November 29, 2005
Sundaram Brake Linings LTD Vs. Corporation of Chennai	January 7, 2005
SUNDARAM FINANCE SERVICES LTD Vs. SHOBA GARMENTS P LTD	August 19, 2005
SUNDARI AMMAL TUTICORIN DISTRICT Vs. KANDAPPAN TUTICORIN DISTRICT	October 28, 2005
SUNIL KUMAR PATWA Vs. GENERAL MANAGER	July 19, 2005
SUO MOTU Vs. B RAMALINGAM	November 11, 2005
Superintendent of Police Vs. S Manickam	July 13, 2005
Superintending Engineer Vs. Ramathai Udayar	February 4, 2005
SUPERINTENDING ENGINEER Vs. KRISHNA ALLOYS AKKAMMAPET PO	September 22, 2005
SUPERINTENDING ENGINEER Vs. GAMMON INDIA LIMITED	August 10, 2005
SURANA INDUSTRIES LTD Vs. GOOD EARTH MARITIME LTD	August 25, 2005
SURANA TRADERS Vs. T T K TAXTEX LIMITED	February 17, 2005
SURESH KUMAR Vs. STATE OF TAMIL NADU	July 19, 2005
SURESH S/O GANESAN Vs. STATE	February 8, 2005
SURYA SERVICE STATION PALLOOR MAHE PONDICHERY STATE Vs. UNION OF INDIA	December 1, 2005
SWAMIKKANNU Vs. STATE	March 14, 2005
Swaminathan Vs. State of Tamil Nadu	June 14, 2005
Swetha Engineering Limited Vs. Customs Excise and Gold Control Appellate Tribunal	March 10, 2005
Swiss Welded Mesh Company P Limited Vs. Tamil Nadu Electricity Board	June 7, 2005
SYNDICATE BANK EMPLOYEES’ CO-OPERATIVE THRIFT Vs. INCOME TAX OFFICER	December 23, 2005
T A ABDUL SALAM Vs. K A KALITH	September 10, 2005
T Adavan Vs. Union of India	July 13, 2005
T Azizuddin Vs. Government of Tamil Nadu	March 24, 2005
T H SYED AHMED Vs. T H MUSTAQ AHMED	September 23, 2005
T Jayakumar Vs. A Gopu	February 1, 2005
T KALYANASUNDARAM Vs. M S ARUMUGANAYAKAR	August 3, 2005
T Kolanji Vs. District Collector	July 4, 2005
T M Rajaganapathi Traders Vs. Commercial Tax Officer	February 1, 2005
T N ANANTHA RAO Vs. N BHANUMOORTHY	July 29, 2005
T N POWER FINANCE AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. JOINT COMMISSIONER OF INCOME TAX	October 26, 2005
T P RAVICHANDRAN Vs. S PADMA	November 25, 2005
T PALANIYAMMAL Vs. GOVERNMENT OF TAMIL NADU	August 20, 2005
T Panchavarnam Vs. Regional Transport Authority	March 1, 2005
T PATHMAVATHI Vs. COMMISSIONER OF POLICE	March 9, 2005
T R BAALU Vs. PURUSHOTHAMAN	August 29, 2005
T R SUBRAMANIA NAIDU Vs. AMBEDKAR PEOPLE LIBERATION FRONT	September 28, 2005
T S Khadeeroon Vs. State of Tamilnadu	April 25, 2005
T S KRISHNAMURTHY Vs. AUTHORISED OFFICER SPECIAL COLLECTOR	August 8, 2005
T S Sridharan Vs. M F Simon	February 23, 2005
T Saravanan Vs. Saraswathi	June 18, 2005
T Siva Raman Vs. P Renganayaki	April 27, 2005
T SIVAKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION	October 25, 2005
T Soundararajan Vs. Director General of Police	April 13, 2005
T. N. ELECTRICITY BOARD Vs. K. S. V. COTTON MILLS PVT. LTD.	July 19, 2005
TAHERALI INDUSTRIES AND PROJECT P LTD Vs. COMMERCIAL TAX OFFICER-II THANJAVUR	August 24, 2005
Tamil Evangelical Lutheran Church Vs. Director of School Education HSS	April 21, 2005
Tamil Nadu Cements Corporation LTD Vs. N Pandurangan	February 1, 2005
Tamil Nadu Civil Supplies Corporation Limited Vs. S Sampath	February 18, 2005
Tamil Nadu Civil Supplies Corporation Limited Vs. Food Fats Fertilizers Limited	April 18, 2005
Tamil Nadu Civil Supplies Corporation LTD Vs. R Thiyagarajan	April 11, 2005
Tamil Nadu Electricity Board Vs. G Sethuraman	April 4, 2005
Tamil Nadu Electricity Board Vs. Central Organisation of Tamil Nadu Electricity Employees CITU	March 24, 2005
TAMIL NADU ELECTRICITY BOARD Vs. TAMIL NADU ELECTRICITY BOARD ENGINEERS ASSOCIATION ELECTRICITY AVENUE	January 28, 2005
TAMIL NADU ELECTRICITY BOARD Vs. A R JUHURUNISHA	July 28, 2005
TAMIL NADU ELECTRICITY BOARD Vs. K S V COTTON MILLS PRIVATE LTD	July 19, 2005
TAMIL NADU ELECTRICITY BOARD Vs. CHAKKARAVARTHY	January 20, 2005
TAMIL NADU ELECTRICITY WORKERS Vs. TAMIL NADU ELECTRICITY BOARD	September 10, 2005
Tamil Nadu Government All Department Watchman and Basic Servants Association Rep Vs. Union of India	April 25, 2005
Tamil Nadu Government Converted RWO Association Vs. State of Tamil Nadu	April 19, 2005
TAMIL NADU GOVERNMENT RURAL WELFARE OFFICERS ASSOCIATION ERODE DISTRICT Vs. B KANNAPPAN	November 7, 2005
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. C MUNUSAMY	November 17, 2005
TAMIL NADU STATE CONSTRUCTION CORPORATION LTD Vs. GARDNER LANDSCAPE PVT LTD	January 7, 2005
Tamil Nadu State Transport Corpn Kumbakonam Division I Limited Vs. Lalitha	February 22, 2005
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT	February 22, 2005
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER	March 14, 2005
TAMIL NADU STATE TRANSPORT CORPORATION Vs. RATHINASAMY	April 13, 2005
TAMIL NADU STATE TRANSPORT CORPORATION Vs. ANJALAI	September 8, 2005
Tamil Nadu State Transport Corporation Employees Federation AITUC Vs. State of Tamil Nadu	April 19, 2005
Tamil Nadu State Transport Corporation LTD Vs. State Transport Appellate Tribunal	February 21, 2005
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	September 12, 2005
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DN III LTD Vs. REGIONAL TRANSPORT AUTHORITY	August 3, 2005
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LTD Vs. REGIONAL TRANSPORT AUTHORITY	August 1, 2005
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I LTD Vs. MINOR NAGARAJAN	August 5, 2005
TAMIL NADU THIRUKOIL THOZHILALARKAL UNION Vs. COMMISSIONER	July 22, 2005
Tamil Nadu Uniformed Services Recruitment Board Vs. G Loganathan	June 23, 2005
TAMIL NADU UTHAVIPERUM THODAKKA NADUNILAI PALLI NIRVAGIGAL Vs. STATE OF TAMILNADU	July 28, 2005
Tamilaga Asiriyar Koottani Vs. Government of Tamil Nadu rep	April 19, 2005
TAMILNAD MERCANTILE BANK SHAREHOLDERS WELFARE ASSOCIATION Vs. S RADHAKRISHNAN	September 28, 2005
Tamilnadu Electricity Board Vs. Bharathiya Electricity Employees Federation	April 7, 2005
Tamilnadu State Transport Corpn Vs. A Periayasamy	April 20, 2005
TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. N CHITRA	November 10, 2005
TAMILNADU STATE TRANSPORT CORPORATION MADURAI DN III Vs. PRESIDING OFFICER	February 22, 2005
Tamilnadu State Transport Corporation Salem Division I LTD Vs. Shyamalavathi	April 12, 2005
Tamilnadu State Transport Corporation Villupuram Division II LTD Vs. C Durai	January 3, 2005
Tamilselvan Vs. Metropolitan Transport Corporation	February 28, 2005
TARACHAND Vs. KATHIJA	July 19, 2005
Texon India Pvt LTD Vs. Govt of India	March 21, 2005
THALAKANANCHERY BURMA TAMILAR COLONY MAGALIR KALLUDAIPORE Vs. STATE OF TAMIL NADU	November 23, 2005
THAMIRAPARANI INVESTMENT PRIVATE LIMITED Vs. META FILMS PRIVATE LIMITED	December 21, 2005
THAMIRAPARANI INVESTMENTS PVT LTD Vs. META FILMS PVT LTD	August 25, 2005
THANAIYA Vs. BALASAMY NADAR	February 4, 2005
Thandayee Vs. State of Tamil Nadu	July 1, 2005
THANGAM Vs. JAYAVARMA TEXTILES PRIVATE LIMITED TIRUPPUR	April 4, 2005
THANGAM Vs. LILLY WHITES	August 17, 2005
THANGAMALAR TRANSPORTS Vs. K A G TRAVELS	July 22, 2005
THANGAMARIMUTHU P Vs. T N STATE TRANSPORT CORPORATION MADURAI LTD	December 13, 2005
Thangammal Vs. Papathi	December 23, 2005
THANGARAJ Vs. STATE	September 26, 2005
THANGARASU Vs. STATE	November 16, 2005
THANTHAI PERIYAR POKKUVARATHU KAZHAGHA OOZHIYAR SANGAM Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION	April 11, 2005
THANU Vs. STATE	September 8, 2005
Thavasimuthu Vs. Ramasamy	June 13, 2005
THE MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU DIVISION) LTD., CHENNAI, . Vs. PERIYANAYAKI AND OTHERS	December 14, 2005
Theagaraya College Vs. University of Madras	June 7, 2005
THENMOZHI Vs. CHAIRMAN and MANAGING DIRECTOR OF NEYVELI LIGNITE CORPORATION OFFICE	February 8, 2005
THIAGU ALIAS THIAGARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	September 30, 2005
THIRU ALANKADU IMMUDI AHORA DHARMA SIVACHARIAR AIRYRA VAISYA MADAM Vs. UDUMALPET SAMAYAPURAM AYIRA VAISYA	July 22, 2005
Thiru Venkata Saravanan ALIAS S A R Prasanna Venkatachariar Vs. State	April 25, 2005
Thirunavukkarasu Vs. State	February 18, 2005
THIRUPURAM AMMAL Vs. NEEDHIVENDHAN	July 19, 2005
Thiruvengada Gounder Vs. Elumalai Goundar	February 14, 2005
Thulukanam Vs. Collector Kancheepuram	January 31, 2005
TI Diamond Chain LTD Vs. Commissioner of Income tax	January 25, 2005
TIRUCHENGODE TALUK CO-OPERATIVE HOUSING SOCIETY LTD Vs. M KULASEKARAN	August 1, 2005
TITANIUM EQUIPMENT AND ANODE MFG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 27, 2005
TITANIUM EQUIPMENT AND ANODE MFG CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 9, 2005
TMT CLARA Vs. STATE OF TAMIL NADU	January 19, 2005
Tmt Mangayarkarasi Vs. State of Tamil Nadu	February 23, 2005
Tmt Pavayammal Vs. V Vidhya alias Divyalakshmi	July 4, 2005
Tr Mani Vs. Secretary to Government	July 4, 2005
Transworld Trading Corporation Vs. Employees Insurance Corporation	January 27, 2005
TRIVENI ALLOYS LIMITED Vs. TOLSTOY MARG	July 19, 2005
TRIVENI ALLOYS LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	July 19, 2005
Triveni Enterprises Vs. G Manjulamba	December 15, 2005
TRUST FOR RESTORATION OF ECOLOGY AND ENVIRONMENT Vs. MEMBER SECRETARY TAMILNADU COASTAL ZONE MANAGEMENT AUTHORITY O/O THE DIRECTOR	October 26, 2005
Tulsyan NEC Limited Vs. Chairman	March 31, 2005
TUTICORIN THERMAL POWER STATION Vs. DEPUTY REGIONAL DIRECTOR SUB REGIONAL OFFICE	April 26, 2005
TUTICORIN THERMAL POWER STATION INDUSTRIAL CO OP SOC LTD Vs. DEPUTY REGIONAL DIRECTOR E S I CORPORATION	April 26, 2005
TVL OPERA ARTS INDUSTRIES Vs. REGISTRAR THE TAMIL NADU TAXATION SPECIAL TRIBUNAL	July 8, 2005
Tvl Pizzeria Fast Foods Restaurant Madras Pvt LTD Vs. Commissioner of Commercial Taxes	February 15, 2005
TVL TAHERALI INDUSTRIES AND PROJECT P LTD Vs. COMMERCIAL TAX OFFICER II	August 24, 2005
U Palanivel Vs. District Educational Officer Tenkasi	April 13, 2005
UDAY KOTAK Vs. STATE	January 18, 2005
UDAYAKUMAR Vs. STATE	August 24, 2005
Udayasingh Vs. State of Tamilnadu	January 17, 2005
UDAYASINGH, DIRECTOR, NAMDHARI SEEDS (P) LIMITED Vs. STATE OF TAMIL NADU, REP BY INSPECTOR OF FACTORIES	January 17, 2005
Uma Nursing Home Vs. V Jansirani	January 17, 2005
UMAMAHESWARI Vs. K BABU	July 21, 2005
Umesh Bhargava Vs. Union of India	March 30, 2005
Union of India Vs. R Arunan	April 4, 2005
Union of India Vs. N Santharaman	April 12, 2005
Union of India Vs. Registrar Central Administrative Tribunal	March 10, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH	March 11, 2005
UNION OF INDIA Vs. RAVINDRA KUMAR	February 3, 2005
UNION OF INDIA Vs. N AZHAGUPANDIAN	July 22, 2005
UNION OF INDIA Vs. JAYAKRISHNA FLOUR MILLS P LTD MADURAI DISTRICT	July 25, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	July 27, 2005
Union of India Vs. S Santhanam	July 8, 2005
Union of India Vs. R O Rajendran	July 6, 2005
UNION OF INDIA Vs. UNION TERRITORY OF PONDICHERRY LAW DEPARTMENT PONDICHERRY	July 6, 2005
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	July 18, 2005
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	July 20, 2005
Union of India Vs. K S Krishnaswamy	April 29, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	June 29, 2005
Union of India Vs. Central Administrative Tribunal	June 30, 2005
UNION OF INDIA Vs. P GURUNATHAN	August 23, 2005
UNION OF INDIA Vs. J HAYATH BASHA	August 20, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	August 9, 2005
UNION OF INDIA Vs. K P BALAKRISHNAN	August 10, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	August 11, 2005
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL BENCH	October 21, 2005
UNION OF INDIA Vs. B ANNADURAI	October 19, 2005
UNION OF INDIA Vs. A PERIASAMY	October 19, 2005
Union of India Vs. P Patturani	December 14, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	December 13, 2005
Union of India Vs. G Ilango	December 13, 2005
Union of India Vs. V S Swaminathan	December 7, 2005
UNION OF INDIA Vs. A SUGUNA	November 24, 2005
Union of India Vs. Registrar Central Administrative Tribunal	December 19, 2005
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 18, 2005
Union of India Vs. Central Administrative Tribunal	December 20, 2005
Union of India Vs. Central Administrative Tribunal	December 21, 2005
UNION OF INDIA SECRETARY MINISTRY OF PERSONNEL AND PUBLIC GRIEVANCES NEW DELHI Vs. K T BALASUBRAMANIAN	March 23, 2005
UNION OF PUBLIC SERVICE COMMISSION Vs. C GOBALAKRISHNAN	November 28, 2005
UNITED INDIA INSURANCE CO LTD Vs. SELVAM	November 30, 2005
UNITED INDIA INSURANCE CO LTD Vs. P JAYA	December 8, 2005
UNITED INDIA INSURANCE CO LTD Vs. NEDUNCHELIAN	August 10, 2005
UNITED INDIA INSURANCE CO LTD Vs. S SELVARAJ	August 24, 2005
UNITED INDIA INSURANCE CO LTD Vs. VIJAYA	December 23, 2005
UNITED INDIA INSURANCE CO LTD Vs. SECRETARY TAMIL NADU LABOUR WELFARE BOARD	January 20, 2005
United India Insurance Company Limited Vs. Secretary	January 20, 2005
United India Insurance Company LTD Vs. N V Shanmuganathan	March 17, 2005
United India Insurance Company LTD Vs. S Abhinesh	April 13, 2005
United Telecoms LTD Vs. Bharat Sanchar Nigam LTD	April 8, 2005
Universal Radiators LTD Vs. Commissioner of Income tax	December 12, 2005
University of Madras Vs. Loordhu Ammal Educational Trust	April 20, 2005
Uthamaraj Vs. Ganesan	February 4, 2005
UTHANDI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	August 10, 2005
V AMSAM Vs. DISTRICT COLLECTOR OF TUTICORIN DISTRICT	July 29, 2005
V Appu Vs. St Marys Orthodox Syrian Church	March 11, 2005
V Dhanam Vs. P Sudhakaran	June 18, 2005
V JAGADEESAN Vs. M SOBANA GOPAL	October 3, 2005
V Jayaraman Vs. Chairman Sriram Educational Trust	April 13, 2005
V K K NAIR Vs. KANCHAN KAWAR	January 17, 2005
V K NANJAPPAN Vs. AMBALAVANAN	March 11, 2005
V KAMALAKARAN Vs. GOVERNMENT OF TAMIL NADU	November 14, 2005
V KANDASAMY Vs. C KANDASAMY	July 1, 2005
V KASINATHAN Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	September 2, 2005
V L LAKSHMANAKUMAR Vs. DISTRICT MANAGER TASMAC LIMITED MADURAI DISTRICT MADURAI	November 25, 2005
V LAKSHMIKANTHAN Vs. COMMISSIONER OF POLICE	January 18, 2005
V M ILLANGOVAN Vs. COMMISSIONER MADURAI CITY POLICE	August 9, 2005
V Mohanan Vs. K Thanickachalam	April 5, 2005
V N Subbian Vs. State of Tamil Nadu	February 28, 2005
V NATARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE	September 22, 2005
V P KAMALAMMA Vs. UNIION OF INDIA, REP BY SECRETARY TO GOVERNMENT OF INDIA DEPT OF PERSONNEL AND TRAINING	January 6, 2005
V PERIAKATHA NADAR Vs. K SUBRAMANIAM CHETTIAR	March 18, 2005
V PERUMAL Vs. DIRECTOR GENERAL OF POLICE	November 16, 2005
V PONNUSAMY Vs. P THIRUSELVAM	April 1, 2005
V Rajarathinamani Vs. Presiding Officer	February 4, 2005
V RENGARAJAN Vs. NADIAMMAN KOIL DEVASTHANAM	April 18, 2005
V REVATHY Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	October 24, 2005
V S Jagadeesan Vs. Madar Saheb	April 5, 2005
V S R KRISHNA Vs. PUNJAB NATIONAL BANK	July 22, 2005
V Sankaran Vs. Managing Director	February 8, 2005
V SELVAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	September 6, 2005
V SRINIVASAN @ SAMI @ ELUMALAI Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PUBLIFE INSURANCE CORPORATION (SC) DEPT UNION OF INDIA, REP BY SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND SUPERINTENDENT OF CENTRAL PRISON	April 18, 2005
V Srinivasan ALIAS Sami ALIAS Elumalai Vs. State of Tamilnadu	April 18, 2005
V THANAIYA Vs. M BALASAMY NADAR	February 4, 2005
V Thankappan Vs. President Kokottuthalai	June 14, 2005
V Thiagarajan Vs. Secretary to Government HR AND CE Department	April 16, 2005
V V PALANISAMY Vs. V V NATARAJAN	September 17, 2005
V VALLINAYAGAM Vs. GOVERNMENT OF TAMIL NADU	July 22, 2005
V.K. SESHASAYEE AND ANR. Vs. OFFICIAL LIQUIDATOR	July 26, 2005
VADUGAI MAHALIR MANDRAM Vs. K KRISHNAN	March 18, 2005
VAIRAM Vs. M S R NAGESWARAN	August 8, 2005
Vaithilingam Vs. District Collector and District Magistrate	June 27, 2005
VALARMATHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	July 18, 2005
Valiani Mohd Shafi Vs. State of Tamil Nadu	April 4, 2005
VALLUVAR HOTELS Vs. ASSISTANT DIVISIONAL ENGINEER HIGHWAYS DEPARTMENT KARUR	June 30, 2005
Vamptex Traders Vs. Regional Manager	May 3, 2005
VANAMAYIL Vs. SECRETARY TO THE GOVERNMENT	July 18, 2005
VARADARAJAN K S Vs. DEPUTY COMMISSIONER OF LABOUR	January 31, 2005
Varadhan Died Vs. Manoranjithammal	January 20, 2005
VASANTHA Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	June 28, 2005
Vasanthakumar Vs. State of Tamil Nadu	April 25, 2005
Vattavila Sree Bhadrakali Educational Society Kollamcode Vs. State of Tamil Nadu	April 29, 2005
VAZHIVITTAN Vs. STATE OF TAMIL NADU	September 26, 2005
VEEJAY LAKSHMI ENGINEERING WORKS LTD Vs. PRESIDING OFFICER LABOUR COURT	March 23, 2005
Veerakudi Vellala Vs. M Krishnan	May 5, 2005
Veerammal Vs. Secretary to Government	June 28, 2005
VEERAPPA PADAYACHI Vs. VISWANATHAN	September 17, 2005
Veeraraghava Nayagar Vs. Alagiya Manavala Perumal Temple	January 17, 2005
Veerasamy Naidu Vs. Pushparani	July 1, 2005
Veerasamy Udayar Vs. District Collector	March 7, 2005
VEERASWAMY Vs. THOPPUTHURAI MELATHIRUVASAL SRI VARA PERUMAL TRUST	February 23, 2005
VELANKANNI Vs. CORPORATION OF MADRAS	December 15, 2005
VELLAISAMY Vs. STATE	January 28, 2005
VELU ALIAS ELUMALAI Vs. STATE	August 19, 2005
VELUMURUGAN ALIAS VELU Vs. COMMISSIONER OF POLICE	January 18, 2005
VELUSAMY Vs. M PONNUSAMY	July 29, 2005
Velvette International Pharma Products LTD Vs. Deputy Commissioner of Central Excise Prosecution Unit	March 29, 2005
VENKADASAN K Vs. CHAIRMAN CUM DIRECTOR NEYVELI LIGNITE CORPORATION	May 2, 2005
VENKATA SUBBA REDDIAR Vs. T KANNAN ALIAS DEVARASSU	July 15, 2005
VENU SRINIVASAN Vs. KRISHNAMACHARI SECY DIVYA DESA PARAMBARIYA PAADHUKAAPPU TRICHY	June 24, 2005
VENU SRINIVASAN Vs. KRISHNAMACHARI	October 3, 2005
VETHA RATHINAM Vs. DISTRICT COLLECTOR	September 8, 2005
Vijay Sai Reddy Vs. Government of Tamil Nadu	May 3, 2005
VIJAYAKUMAR Vs. VIJAYAKUMARI	April 16, 2005
Vijayalakshmi Vs. R Pasupathy	June 23, 2005
VIJAYALAKSHMI Vs. KOWDHIYA SANGAM	August 11, 2005
VIJAYARAJAN P Vs. MANAGEMENT OF COIMBATORE DISTRICT CONSUMERS CO OPERATIVE WHOLESALE STORES LTD	August 9, 2005
VIJI Vs. STATE OF TAMIL NADU	July 26, 2005
VINAYAKA MISSIONS KIRUPANANDA VARIYAR MEDICAL COLLEGE Vs. TAMIL NADU DR MGR MEDICAL UNIVERSITY	April 27, 2005
VIRUDHUCHALAM CO-OPERATIVE BUILDING SOCIETY LTD Vs. NATARAJAN	July 14, 2005
VISALAM CHIT FUND LTD Vs. A HUSSAIN	October 21, 2005
VISWAAS FILMS PRIVATE LTD Vs. GLOBAL FILM DISTRIBUTORS	July 19, 2005
VISWAPRIYA FINANCIAL SERVICES AND SECURITIES LIMITED Vs. EXECUTIVE DIRECTOR	September 14, 2005
VIVEK HIRE PURCHASE AND LEASING LIMITED NO 150 LUZ CHURCH ROAD MYLAPORE CHENNAI 4 Vs. PAISAPOWER COM PRIVATE LIMITED NEW NO 169 2ND FLOOR T T K ROAD ALWARPET CHENNAI	January 20, 2005
VIVEKANANDA ENGLISH ACADEMY Vs. AMOHA EDUCATION PRIVATE LIMITED	August 3, 2005
WELLWORTH ELECTRONICS Vs. UNION OF INDIA	August 1, 2005
WOCKHARDT LIMITED Vs. HETERO DRUGS LIMITED	November 25, 2005
WOCKHARDT LTD Vs. HETERO DRUGS LTD	September 8, 2005
WORKMEN Vs. MANAGEMENT HACKBRIDGE AND HEWETTIC EASUN LTD	August 9, 2005
XL VISIONS Vs. NATIONAL HIGHWAYS	February 7, 2005
Y Kidhermoidheen Vs. Secretary to Government Revenue Department	December 6, 2005
Y P GANESAN Vs. TAMIL NADU CIVIL SUPPLIERS CORPORATION LTD	August 19, 2005
Y Vijayalakshmi ALIAS Rambha Vs. Manickam Narayanan	June 8, 2005
Yanaimal Thottam Trust Vs. B Lakshmanan	July 4, 2005
YASAR Vs. STATE OF TAMIL NADU	November 22, 2005
ZAIBUNISSA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU	November 8, 2005
Zee Telefilms Limited Vs. Board of Control for Cricket in India BCCI	March 21, 2005
Zhovtan Dmytro Vs. Government of India	January 17, 2005

Year 2005 of HIGH COURT OF MADRAS

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