A Abdul Khader Vs. State of Tamil Nadu
|
December 13, 2004 |
A ABDUL SAMATH Vs. UNION OF INDIA
|
July 23, 2004 |
A AMIRTHABAI Vs. KANAKARAJ
|
July 15, 2004 |
A Annamalai Vs. General Manager
|
December 21, 2004 |
A Antony Vs. State of Tamil Nadu
|
September 20, 2004 |
A AROKIARAJ Vs. HEAD MASTER CUM CORRESPONDENT
|
August 9, 2004 |
A Babu Vs. State
|
December 16, 2004 |
A Balasubramaniam Vs. State
|
September 30, 2004 |
A BALASUBRAMANIAM Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA
|
January 27, 2004 |
A BHARATHI Vs. DISTRICT COLLECTOR
|
September 10, 2004 |
A Chinnanan Vs. State
|
November 8, 2004 |
A CHINNARAJU Vs. PERIYAR UNIVERSITY
|
March 31, 2004 |
A D Sakkaravarthi Vs. State of Tamil Nadu
|
March 16, 2004 |
A Durairaj Vs. Union of India
|
March 10, 2004 |
A G Devadoss Vs. S Jayabal
|
April 29, 2004 |
A G P TAMILVANAN Vs. STATE
|
March 17, 2004 |
A GNANAPRAKASAM Vs. DIRECTOR PERSONNEL BLOCK CORPORATE OFFICE NEYVELI
|
August 9, 2004 |
A GOPAL MUDALIYAR Vs. GOVERNMENT OF INDIA
|
January 30, 2004 |
A IRUDAYANATHAN Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT SOCIAL WELFARE DEPARTMENT
|
April 17, 2004 |
A JAYAKUMAR Vs. CHAIRMAN STATE LEVEL COMMITTEE
|
September 16, 2004 |
A JOHNSON Vs. DIRECTOR OF SCHOOL EDUCATION DPI COMPLEX NUNGAMBAKKAM
|
February 26, 2004 |
A KALIAPERUMAL Vs. UNION BANK OF INDIA
|
September 28, 2004 |
A KALIAPPA NADAR Vs. V S T JEYARAJ NADAR
|
February 25, 2004 |
A Karuppasamy Vs. Joint Commissioner Executive Officer
|
December 9, 2004 |
A KOMAN Vs. T S BALASUBRAMANIYAN
|
April 30, 2004 |
A LO Gopal Sah Vs. K P M Musthaffa
|
April 23, 2004 |
A M PALANISAMY Vs. STATE REP
|
March 22, 2004 |
A MANONMANI Vs. A SIVASUBRAMANIAN
|
July 22, 2004 |
A MOHAN Vs. NATESAN
|
July 16, 2004 |
A Murugesapandi Vs. Executive Engineer Operation and Maintenance OANDM
|
April 29, 2004 |
A N SRINIVASAKA NADAR and SONS Vs. UNION OF INDIA
|
February 16, 2004 |
A Nachimuthu Died Vs. Navaneethammal
|
March 6, 2004 |
A NATARAJAN Vs. STATE OF TAMIL NADU
|
January 28, 2004 |
A P BALAKRISHNAN Vs. DISTRICT COLLECTOR MADURAI DISTRICT
|
October 19, 2004 |
A PONNUSAMY Vs. H H THE PRINCE OF ARCOT ENDOWMENTS TIRUCHIRAPPALLI
|
February 11, 2004 |
A R R Enterprises Vs. Asst Commissioner of Central Excise
|
March 19, 2004 |
A R Sampath Raghavan Vs. Managing Director
|
December 23, 2004 |
A RADHAKRISHNAN Vs. REGISTRAR TAMILNADU TAXATION SPECIAL TRIBUNAL SINGARAVELAN MALIGAI II FLOOR
|
April 1, 2004 |
A Rajadoss Vs. State of Tamil Nadu
|
December 1, 2004 |
A Rajendran Vs. Registrar of High Court
|
November 17, 2004 |
A S K Venkatachary Vs. M Meeran Saheb
|
March 18, 2004 |
A S M SHIPPING LTD Vs. LYUBARETS VIKTOR
|
April 17, 2004 |
A S P AMMAYAPPAN Vs. TAMIL NADU ELECTRICITY BOARD
|
April 1, 2004 |
A S Santhalatha Vs. District Collector
|
November 19, 2004 |
A Samivel Vs. Competent Authroity and Additional Commissioner
|
October 19, 2004 |
A Samundeeswari Vs. Government of Tamil Nadu
|
June 21, 2004 |
A Sankaralingam Vs. Presiding Officer
|
December 3, 2004 |
A SANTHANARAJ Vs. PUNJAB AND SIND BANK
|
August 12, 2004 |
A Shanmugham Vs. Government of Tamil Nadu
|
October 18, 2004 |
A SHANTHI Vs. GENERAL MANAGER
|
October 1, 2004 |
A SOWRI MUTHAMMAL Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
|
March 22, 2004 |
A SUBRMANIAN Vs. MUTHUKRISHNA
|
July 9, 2004 |
A Swamidoss Vs. Pattukottai Azhagiri Transport Corporation Limited
|
November 4, 2004 |
A T MAIDEEN Vs. STATE OF TAMIL NADU
|
February 18, 2004 |
A Thambidurai Vs. Union of India
|
November 24, 2004 |
A Thangavelu Vs. Appeals Committee
|
November 18, 2004 |
A VARADHARAJAN Vs. A KRISHNANKUTTY NAIR
|
August 30, 2004 |
A VIJAYASANKAR Vs. STATE
|
July 22, 2004 |
A. THIRUMALVALAVAN Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, DEPARTMENT OF PROHIBITION & EXCISE, FORT ST. GEORGE, CHENNAI,
|
December 6, 2004 |
Abbubacker died Vs. S Sheik Manzur
|
July 2, 2004 |
ABDUL HAMEED Vs. ARULMIGU SOMANATHASWAMY DEVASTHANAM
|
March 29, 2004 |
Abdul Majid Vs. J Seetha
|
February 23, 2004 |
ABDUL RAHEEM Vs. U P K MOHAMMED HANEEFA
|
March 26, 2004 |
ABDUL RAHIM Vs. PANDIAN
|
July 16, 2004 |
Abraham Lincoln Vs. State
|
September 16, 2004 |
ACCOMMODATION CONTROLLER Vs. SARASWATHI
|
June 15, 2004 |
Airport Director Vs. Gnanasekaran
|
April 30, 2004 |
AIYYASAMY Vs. STATE OF TAMILNADU
|
September 9, 2004 |
AJI MOHAMMED Vs. STATE OF TAMIL NADU
|
October 27, 2004 |
Ajit S Metha Vs. Government of Tamil Nadu
|
February 27, 2004 |
Alagaapuram R Mohan Raj Vs. Secretary to Government of Tamil Nadu
|
December 20, 2004 |
Alagammal Vs. District Revenue Officer
|
October 7, 2004 |
ALAGESAN Vs. STATE OF MADRAS
|
February 4, 2004 |
Alagu Pharmacy B Vs. Regional Provident Fund Commissioner
|
November 19, 2004 |
ALAMELU AMMAL Vs. TAMIZH CHELVI
|
August 10, 2004 |
Alandur Municipality Vs. Presiding Officer
|
October 7, 2004 |
ALBERT COLLINS Vs. STATE
|
July 12, 2004 |
Alis Vs. N Jayalakshmi
|
February 24, 2004 |
ALL INDIA INDIAN OVERSEAS BANK SCHEDULE CASTE AND SCHEDULE TRIBE EMPLOYEES WELFARE ASSOCIATION Vs. DISTRICT REGISTRAR
|
January 23, 2004 |
ALL INDIA MEDICAL AND ENGINEERING COLLEGES ASSOCIATION Vs. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON ENTRANCE TEST
|
September 8, 2004 |
ALL INDIA MEDICAL AND ENGINEERING COLLEGES ASSOCIATION Vs. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON
|
August 25, 2004 |
ALL INDIA MEDICAL AND ENGINEERING COLLEGES ASSOCIATION Vs. STATE OF TAMILNADU
|
September 14, 2004 |
ALL INDIA OTHER BACKWARD COMMUNITY ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
|
July 30, 2004 |
ALL INDIA OVERSEAS BANK Vs. INDIAN OVERSEAS BANK
|
April 22, 2004 |
AMALORPAVA MARY A ARPUTHA JOSEPHINE Vs. KULANDAI AMMAL M ARULNATHAN SANTHANA MARY DURAI
|
February 6, 2004 |
AMALRAJ Vs. V LAKSHMANAN
|
April 29, 2004 |
AMARAVATHI CHITS INVESTMENTS Vs. T M VIDYANATHAN
|
October 28, 2004 |
AMEERBAI Vs. A MOHAMMED SALIAH
|
April 27, 2004 |
AMIRTHAVALLI Vs. SANTHANAM
|
March 11, 2004 |
Amirthlal Dariwal Vs. T U C S Ltd
|
May 12, 2004 |
AMMANI Vs. TIRUCHENGODE MUNICIPALITY
|
February 19, 2004 |
AMMASI Vs. STATE
|
June 23, 2004 |
AMSAVENI Vs. T UMAPATHY
|
March 8, 2004 |
Anandababu Vs. Selvaraj
|
June 24, 2004 |
Anbalagan Vs. Jeganathan
|
December 2, 2004 |
Anglo French Textiles Vs. Presiding Officer Labour Court Pondicherry
|
March 22, 2004 |
ANNA SELVAM AMMAL Vs. PONNU NADAR
|
April 1, 2004 |
Anna University rep Vs. S Seshachari
|
April 29, 2004 |
APPLE FINANCE LTD Vs. GAYATHRI SUGAR COMPLEX LTD
|
March 16, 2004 |
APPU ALIAS SANTHAKUMAR Vs. STATE
|
March 24, 2004 |
AR Alagappa Chettiar Vs. Income Tax Officer Ward I1 Karaikudi
|
April 1, 2004 |
AR ALAGAPPA CHETTIAR Vs. INCOME TAX OFFICER
|
April 19, 2004 |
ARASA KUMAR Vs. NALLAMMAL
|
March 19, 2004 |
Arasan Engineering Enterprises Vs. Regional Director
|
November 30, 2004 |
Arifunnisa Vs. Assistant Accounts Officer
|
March 10, 2004 |
ARJUNA PILLAI Vs. KANDAMMAL
|
April 22, 2004 |
Arjunan Vs. District Collector and District Magistrate
|
June 24, 2004 |
ARJUNAN Vs. MANAGING DIRECTOR CALAC PRIVATE LIMITED
|
February 4, 2004 |
AROKIA MARY LUCIA Vs. STATE OF TAMIL NADU
|
February 1, 2004 |
AROKIA MARY LUCIA Vs. STATE OF TAMIL NADU
|
February 13, 2004 |
Aruchamy Vs. State
|
October 12, 2004 |
Arulmighu Kabaleeswarar Temple Vs. Subbulakshmi
|
February 20, 2004 |
ARULMIGHU KARANEESWARAR TEMPLE Vs. STATE OF TAMIL NADU
|
July 23, 2004 |
ARULMIGHU MAHALAKSHMI TEMPLE Vs. M S SRINIVASA RAGHAVAN
|
July 7, 2004 |
ARULMIGU ADHISAKTHI SIVA BALA SUBRAMANYA TEMPLE Vs. EXECUTIVE OFFICER ARULMIGU VAMANAPURESWARAR TEMPLE
|
April 19, 2004 |
Arumugam Asirvatham Vs. State
|
April 23, 2004 |
ARUMUGATHAMMAL Vs. LAKSHMIAMMAL
|
February 6, 2004 |
Arumugham Vs. State
|
December 22, 2004 |
ARUN KUMAR Vs. DISTRICT COLLECTOR DHARMAPURI
|
April 30, 2004 |
ARUNACHALAM Vs. STATE OF TAMIL NADU
|
July 6, 2004 |
ARUNACHALAM Vs. ARASAZHAVAR AMMAL
|
March 19, 2004 |
ASHA VARGHESE Vs. LEELAMA PAILO
|
July 21, 2004 |
ASHARAF Vs. STATE OF TAMIL NADU
|
March 4, 2004 |
ASHOK ALIAS AROKIYA ASHOK Vs. STATE
|
November 5, 2004 |
ASHOK KUMAR Vs. STATE
|
October 26, 2004 |
Ashok Kumar Vs. K Gunasekaran
|
December 2, 2004 |
Ashok Kumar Vs. State rep
|
June 16, 2004 |
Ashok Kumar Jain Vs. Commissioner Corporation of Chennai
|
November 3, 2004 |
Ashok Leyland Limited Vs. Union of India Ministry of Defence
|
March 16, 2004 |
ASLAM K Vs. P O LABOUR COURT VELLORE
|
March 12, 2004 |
ASSISTANT COMMISSIONER Vs. KENCES FOUNDATION P LTD
|
October 7, 2004 |
Assistant Commissioner of Income tax Vs. C Subba Reddy Individual HUF
|
October 7, 2004 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A R ENTERPRISES
|
September 8, 2004 |
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. J. JAYALALITHA
|
September 9, 2004 |
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. KENCES FOUNDATION P. LTD
|
October 6, 2004 |
Assistant Estate officer Manager Government of India Vs. Manuneedhi Chozhan
|
April 30, 2004 |
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. GOVERNMENT OF TAMIL NADU
|
September 7, 2004 |
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. GOVERNMENT OF TAMIL NADU
|
July 20, 2004 |
ASST COMMISSIONER OF CENTRAL EXCISES THEN ASST COLLECTOR OF CENTRAL EXCISE HEAD QUARTERS PREVENTIVE UNIT CENTRAL EXCISE HOUSE 121 NUNGAMBAKKAM HIGH ROAD MADRAS Vs. BEAUTY DYERS
|
June 17, 2004 |
Auro Food LTD Vs. Commissioner of Income tax
|
November 18, 2004 |
Aurobindo Ashram Trust Vs. Bailochan Parida
|
December 17, 2004 |
Avaloor Arulmighu Dharmaraja Devasthanam and Mariamman Thirukovil Vs. Commissioner H R and C E Administration Dept
|
November 25, 2004 |
AVENTIS CROPSCIENCE INDIA LTD. Vs. NILGIRIS FERTILIZERS LTD.
|
June 15, 2004 |
AXLES INDIA WORKERS UNION Vs. GOVERNMENT OF TAMIL NADU
|
September 29, 2004 |
AYYA NADAR JANAKI AMMAL COLLECT AUTONOMOUS SIVAKASI Vs. STATE OF TAMIL NADU
|
September 14, 2004 |
Ayyakannu Gounder Vs. Virudhambal Ammal
|
November 29, 2004 |
Ayyalurajan Vs. State of Tamil Nadu
|
March 11, 2004 |
AYYANAR RAJA Vs. PERIYA THALAIMALAIYAN
|
June 15, 2004 |
AYYANDURAI Vs. STATE
|
June 16, 2004 |
AZHAGARSWAMY Vs. STATE
|
April 22, 2004 |
Azhagiri Vs. Managing Director
|
December 29, 2004 |
AZHAGU KARUPPANAM AMBALAM Vs. DISTRICT REVENUE OFFICER
|
March 31, 2004 |
B and C MILLS STAFF UNION Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
August 27, 2004 |
B D V RANGARATHINAM Vs. BAKTHOSITHA PERUMAL TEMPLE SHOLINGHUR
|
March 6, 2004 |
B DHANALAKSHMI Vs. M SHAJAHAN
|
April 29, 2004 |
B JEEVANANDAM Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT AT DINDIGUL
|
April 8, 2004 |
B Jothi Naidu Vs. State of Tamilnadu
|
November 24, 2004 |
B Kamaraj Vs. Elumalai
|
November 3, 2004 |
B KAMSALA Vs. BOMMI
|
October 13, 2004 |
B LAKSHMI Vs. TAMIL NADU ELECTRICITY BOARD
|
September 27, 2004 |
B Madasamy Vs. S Sivakami Ammal
|
February 11, 2004 |
B Mari Vs. State
|
November 8, 2004 |
B Nanda Kumar Vs. Tamil Nadu Veternary and Animal Sciences University
|
December 1, 2004 |
B RAMASUBRAMANIAN Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD CHENNAI
|
February 20, 2004 |
B Uma Vs. State Level Caste Scrutiny Committee rep
|
September 27, 2004 |
Babu Vs. Govt of Tamil Nadu
|
February 6, 2004 |
BABU R Vs. TTK LIG LTD
|
March 1, 2004 |
Babubhai V Patel Vs. VPX Impex Pvt Ltd
|
December 21, 2004 |
BABY Vs. THIAGARAJAN LAKSHMI ESWARI
|
February 24, 2004 |
Baby Chitra Vs. K Radhakrishnan
|
June 14, 2004 |
Badaru Salma Vs. D Santhamurthi
|
February 25, 2004 |
BAGHAWANDAS MANGAL Vs. S MOHAMED IQBAL
|
August 16, 2004 |
BAGYALAKSHMI Vs. APPASAMY ASARI MURUGAN alias MURUGESAN MARIAPPAN
|
March 3, 2004 |
BALA AND CO Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
|
June 25, 2004 |
Balachandran Nair Vs. Kamalakshi Amma
|
February 13, 2004 |
BALAJI EDUCATIONAL AND CHARITABLE PUBLIC TRUST Vs. PONDICHERRY UNIVERSITY
|
September 2, 2004 |
Balaji Traders Vs. United India Insurance Co Ltd
|
December 15, 2004 |
Balakrishna Ammal Vs. Government of Tamilnadu rep
|
June 16, 2004 |
Balakrishna Pillai Vs. Robinson
|
March 6, 2004 |
BALASUBRAMANIAM Vs. NATARAJAN
|
July 14, 2004 |
Balasubramanya Gupta Vs. Saraswathi Ammal died
|
December 31, 2004 |
BASAMMA SAROJAMMA SARADHA Vs. S JETHENDRAIAH
|
January 22, 2004 |
BASAPPA Vs. BASAMMA
|
January 21, 2004 |
BATLAGUNDU STORES Vs. K S A MOHAMMED YOUSUF
|
July 16, 2004 |
Belmaks Metal Works Vs. Member Secretary
|
December 20, 2004 |
BEST AND CROMPTON ENGG LIMITED Vs. PRESIDING OFFICER
|
September 24, 2004 |
BETTER LABEL MANUFACTURING CO LTD Vs. COMMISSIONER OF CUSTOMS
|
March 31, 2004 |
Bharat Heavy Electricals LTD Vs. Dowel Erectors
|
December 20, 2004 |
BHARAT PETROLEUM CORPORATION LTD Vs. PETROLEUM EMPLOYEES UNION
|
March 27, 2004 |
BHARATH ENGINEERING Vs. LAVANYA HOTELS PVT. LTD.
|
September 15, 2004 |
BHAVANI MILLS LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
March 18, 2004 |
Bindiya Hillary Mehra Vs. Dipak R Mehra
|
December 22, 2004 |
BinjRajka Steel Tubes LTD Vs. State
|
November 8, 2004 |
Bishop Diocesan Office Vs. A Johnson
|
February 13, 2004 |
Bodinayakanur Tirumalapuram Nadargal Uravinmurai School Committee Vs. District Registrar
|
June 25, 2004 |
BOMMI Vs. MUNIRATHINAM
|
July 28, 2004 |
BOND FOOD PRODUCTS PRIVATE LTD Vs. PLANTERS AIRWAYS LTD
|
April 8, 2004 |
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. SALAT MARY VINAYAGAMOORTHY MANIVANNAN BRANCH MANAGER
|
February 4, 2004 |
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. S KADARSHAW ROWTHER
|
March 6, 2004 |
Brescon Financial Services LTD Vs. Government of Tamil Nadu
|
December 3, 2004 |
Brij and Associates Vs. Commercial Tax Officer
|
May 12, 2004 |
BSES LTD. Vs. FENNER INDIA LTD.
|
July 30, 2004 |
C AMALORPAVAM Vs. STATE OF TAMIL NADU
|
August 9, 2004 |
C ARUMUGAM Vs. T ARUMUGAM
|
March 24, 2004 |
C DURAISAMY Vs. COLLECTOR
|
October 18, 2004 |
C EDWARD GEORGE Vs. NAGERGOIL MUNICIPALITY
|
September 24, 2004 |
C J SANTHOSH REDDY Vs. CORPORATION OF MADRAS
|
September 28, 2004 |
C John Prakasam Vs. Revenue Divisional Officer
|
July 14, 2004 |
C K Krishnaswamy Vs. C R Dharanibai Ammal
|
December 2, 2004 |
C MANOHAR Vs. B R POORNIMA
|
July 13, 2004 |
C Muthumanickam Vs. Management of Kongarar Spinners Ltd
|
June 15, 2004 |
C NARAYANA REDDY Vs. STATE BANK OF INDIA AGRICULTURAL DEVELOPMENT
|
August 10, 2004 |
C P DEVASIA Vs. CHAIRMAN AND MANAGING DIRECTOR
|
April 2, 2004 |
C PADMAVATHY Vs. STATE OF TAMILNADU
|
February 6, 2004 |
C PARTHIBAN Vs. K MEENA
|
August 6, 2004 |
C PRABAKARA RAO Vs. CORPORATION OF CHENNAI
|
August 12, 2004 |
C R I Limited Vs. Murali Mani
|
April 28, 2004 |
C Raja Vs. District Revenue Officer
|
January 6, 2004 |
C Rajendran Vs. Joint Registrar of Co op Societies
|
November 5, 2004 |
C Ramamurthy Vs. Management Rural Unit
|
March 3, 2004 |
C RAMARAJ Vs. CHAIRMAN AND MANAGING DIRECTOR
|
October 29, 2004 |
C RANGANATHAN Vs. GOVT OF TAMIL NADU
|
October 13, 2004 |
C RATHINAM Vs. ASSISTANT DIRECTOR OF EMPLOYMENT AND TRAINING COIMBATORE
|
September 22, 2004 |
C RAVINDRAN Vs. STATE TRANSPORT AUTHORITY
|
March 30, 2004 |
C S KUPPURAJ Vs. STATE OF TAMIL NADU
|
April 19, 2004 |
C S NAGARAJAN Vs. STATE OF TAMIL NADU
|
February 11, 2004 |
C Sabapathy Vs. Indian Bank
|
March 5, 2004 |
C SANTHI Vs. CORESPONDENT C M S EVANGELICA SUVI MEMORIAL HR SEC SCHOOL
|
August 11, 2004 |
C SOUNDARAJAN Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
November 18, 2004 |
C SUBRAMANIAN C SIDDHERTHAN C MUTHAIYAN Vs. SUBRAMANIYAN ARUNACHALAM GANGEYAN
|
March 3, 2004 |
C T Meyammai Vs. S Mohamed Kamil
|
May 25, 2004 |
C THIRAVIAM Vs. MANAGING DIRECTOR TAMIL NADU AGRO ENGINEERING AND SERVICE CO OPERATIVE FEDERATION LTD
|
August 10, 2004 |
C VAIYAPURI GOUNDER Vs. COMMISSONER H R AND C E ADMINISTRATION DEPARTMENT CHENNAI
|
November 18, 2004 |
C VENKATASUBBU Vs. K N SOLAIRAJAN
|
October 1, 2004 |
CATHOLIC CENTRE Vs. PILOT PEN CO (INDIA) (P) LIMITED
|
July 6, 2004 |
CENTRAL BANK OF INDIA Vs. J MARIA JESU KENNADY J ANTHONIAMMAL R MADASAMY MARGARET alias MARGARET MARY
|
March 25, 2004 |
CENTRAL ORGANISATION OF TAMIL NADU Vs. TAMILNADU ELECTRICITY BOARD
|
March 31, 2004 |
CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES, REP BY ITS GENERAL SECRETARY Vs. TAMIL NADU ELECTRICITY BOARD
|
June 15, 2004 |
CHAIRMAN KARUR VYSYA BANK LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
October 1, 2004 |
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. GOVINDASAMY NAIDU
|
July 19, 2004 |
CHANDIRA Vs. STATE OF TAMIL NADU
|
March 18, 2004 |
Chandra Vs. N Reddappa Reddy
|
April 23, 2004 |
Chandrasekar Vs. State
|
April 21, 2004 |
CHANDRASEKAR Vs. SELVAM
|
September 9, 2004 |
Chandrasekaran Vs. Director Institute of Road Transport
|
June 16, 2004 |
Chandrasekaran Vs. Palanisamy
|
February 7, 2004 |
CHELLAMMAL Vs. VENKITAMMAL
|
June 21, 2004 |
Chennai Metropolitan Water Vs. Khrunichev State Research and Production Space Centre
|
October 1, 2004 |
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. KHRUNICHEV STATE RESEARCH
|
October 14, 2004 |
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. KHRUNICHEV STATE RESEARCH AND PRODUCTION SPACE CENTRE
|
October 19, 2004 |
Chennai Vazhal Duraiyur Nadar Uravin Murai Magamai Sangam Vs. K A Gurusamy
|
January 30, 2004 |
CHENNI Vs. CHELLAMMAL
|
August 13, 2004 |
CHERAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
|
September 22, 2004 |
CHIDAMBARA PATHAR Vs. K R MANI ASARI
|
March 1, 2004 |
CHIEF ENGINEER Vs. BAKTHI CONSTRUCTIONS
|
September 10, 2004 |
CHIEF ENGINEER CHENNAI PORT TRUST Vs. AMUDHA ENGINEER CO LTD
|
October 1, 2004 |
CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU MADRAS Vs. MRS R SELVAM
|
April 21, 2004 |
CHIKKANAN Vs. A R PERUMAL
|
August 9, 2004 |
CHINNA THAMBI Vs. STATE
|
April 6, 2004 |
CHINNADURAI Vs. STATE OF TAMIL NADU
|
September 11, 2004 |
CHINNAMMAL Vs. PAPPAMMALALIAS RAMAKKAL
|
August 5, 2004 |
CHINNAMMAL Vs. KUPPUSAMY
|
July 19, 2004 |
CHINNAPPAN Vs. CHINNAMMAL
|
April 20, 2004 |
CHINNARAJU ASARI SARASWATHI AMMAL Vs. KAMSALAI AMMAL
|
March 1, 2004 |
CHINNASAMY A CHINNAPAIYAN Vs. STATE
|
June 18, 2004 |
CHINNASAMY ALIAS CHINNAN AND ANOTHER Vs. STATE, REPL. BY INSPECTOR OF POLICE KOMARAPALAYAM POLICE STATION, SALEM DISTRICT
|
July 8, 2004 |
Chinnasamy Gounder Vs. State
|
April 8, 2004 |
CHINNASAMY NAIDU Vs. K S SENGODA GOUNDER
|
February 27, 2004 |
CHINNASWAMY Vs. STATE
|
July 7, 2004 |
Chiristhuva Nathan Vs. State
|
October 26, 2004 |
CHOCKALINGA VETTAR Vs. DHANUSHKODI KONAR
|
January 19, 2004 |
CHOKHANI INTERNATIONAL LTD Vs. PACHIAPPAN ENTERPRISES
|
August 16, 2004 |
CHOKKAIYA CHETTIAR Vs. T SIVAKUMARAN
|
May 12, 2004 |
CHUDALAYANDI PILLAI T Vs. SECRETARY TO GOVERMENT HOUSING and URBAN DEVELOPMENT DEPARTMENT CHENNAI
|
March 5, 2004 |
CIT Vs. MINOR R. GANESH
|
July 12, 2004 |
CIT Vs. GOLDEN INVESTMENTS LTD.
|
September 8, 2004 |
CIT Vs. J.K. NARAYANAN
|
April 1, 2004 |
CIT Vs. INDIA EQUIPMENT LEASING LTD
|
September 24, 2004 |
CIT Vs. SOUTH INDIA VISCOSE LTD
|
July 8, 2004 |
CITIZEN CONSUMER and CIVIC ACTION GROUP KRISHNASWAMY ASSOCIATES P LTD Vs. PRASAR BHARATHI
|
March 12, 2004 |
COL K MALAIPPAN Vs. GOVERNMENT OF INDIA
|
September 13, 2004 |
College House Lodging thro its Partne K Renganathan Vs. Madurai City Municipal Corporation
|
February 16, 2004 |
COMMANDANT Vs. S SELVAM
|
July 16, 2004 |
COMMISSIONER Vs. S KRISHNAN
|
July 23, 2004 |
Commissioner Vs. V Veeriah
|
November 4, 2004 |
COMMISSIONER Vs. S RAJAGOPALAN
|
November 4, 2004 |
Commissioner Vs. P Issac Jebamani
|
February 23, 2004 |
COMMISSIONER Vs. MANOHARAN
|
March 16, 2004 |
COMMISSIONER H R and C E ADMN DEPARTMENT Vs. SENTHAMARAI KANNAN
|
April 5, 2004 |
Commissioner of Gift tax Chennai Vs. Shree Shyam Sayee Corporation
|
April 29, 2004 |
COMMISSIONER OF GIFT-TAX Vs. ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM
|
April 19, 2004 |
COMMISSIONER OF INCOME TAX Vs. ASIAN PEROXIDES LTD.
|
September 7, 2004 |
COMMISSIONER OF INCOME TAX Vs. KODANANAD TEA ESTATES CO.
|
September 15, 2004 |
COMMISSIONER OF INCOME TAX Vs. CARBURETTORS LTD.
|
June 21, 2004 |
COMMISSIONER OF INCOME TAX Vs. ANNAMALAIAR TEXTILES (P) LTD.
|
January 20, 2004 |
COMMISSIONER OF INCOME TAX Vs. ANNAMALAIAR MILLS
|
January 20, 2004 |
COMMISSIONER OF INCOME TAX Vs. RANE BRAKE LININGS LTD
|
July 15, 2004 |
COMMISSIONER OF INCOME TAX Vs. KAMALASELVARAJ
|
July 16, 2004 |
COMMISSIONER OF INCOME TAX Vs. TRICHY DISTILLERIES CHEMICALS LTD
|
July 12, 2004 |
COMMISSIONER OF INCOME TAX Vs. THIRU AROORAN SUGARS LTD
|
July 12, 2004 |
COMMISSIONER OF INCOME TAX Vs. VALLI MUTHIAH
|
July 13, 2004 |
COMMISSIONER OF INCOME TAX Vs. TAMILNADU MINERALS LIMITED
|
July 8, 2004 |
COMMISSIONER OF INCOME TAX Vs. VIJAY GRANITES P LTD
|
April 2, 2004 |
Commissioner of Income Tax Vs. M Chellappan
|
November 18, 2004 |
Commissioner of Income Tax Vs. Amaravathi Co operative Sugar Mills
|
November 5, 2004 |
Commissioner of Income Tax Vs. Janakiammal Ayyandar Trust
|
November 9, 2004 |
Commissioner of Income Tax Vs. Nameel Leathers and Uppers
|
November 9, 2004 |
Commissioner of Income Tax Vs. M Chellappan
|
November 9, 2004 |
Commissioner of Income Tax Vs. S N Sons
|
October 19, 2004 |
Commissioner of Income Tax Vs. Annamalai Finance Ltd
|
October 5, 2004 |
Commissioner of Income Tax Vs. Madurai Soft Drinks Pvt Ltd
|
October 6, 2004 |
Commissioner of Income tax Vs. Sundaram Fasteners Ltd
|
October 15, 2004 |
COMMISSIONER OF INCOME TAX Vs. T S K ENTERPRISES
|
July 26, 2004 |
COMMISSIONER OF INCOME TAX Vs. SULOCHANA
|
July 21, 2004 |
COMMISSIONER OF INCOME TAX Vs. ANANDHA METAL CORPORATION
|
July 23, 2004 |
COMMISSIONER OF INCOME TAX Vs. WHEELS INDIA LIMITED
|
September 21, 2004 |
COMMISSIONER OF INCOME TAX Vs. A RADHAKRISHNAN
|
September 7, 2004 |
COMMISSIONER OF INCOME TAX Vs. SUSAI KALYANAMANDAPAM (P) LTD.
|
August 27, 2004 |
COMMISSIONER OF INCOME TAX Vs. GOLDEN INVESTMENTS LTD
|
September 8, 2004 |
COMMISSIONER OF INCOME TAX Vs. P.R. PRABHAKAR
|
May 18, 2004 |
COMMISSIONER OF INCOME TAX CENT I Vs. M ETHURAJAN
|
July 15, 2004 |
COMMISSIONER OF INCOME TAX CHENNAI Vs. TRACTORS AND FARM EQUIPMENTS LTD
|
July 13, 2004 |
COMMISSIONER OF INCOME TAX COIMBATORE Vs. KWALITY TEXTILE ASSOCIATE PVT LTD
|
July 13, 2004 |
COMMISSIONER OF INCOME TAX COIMBATORE Vs. G R FAMILY TRUST
|
July 28, 2004 |
Commissioner of Income Tax I Vs. Bank of Madura Limited
|
October 14, 2004 |
COMMISSIONER OF INCOME TAX I COIMBATORE Vs. G R GOVINDARAJULU
|
September 7, 2004 |
Commissioner of Income Tax II Vs. G V Venugopal
|
December 6, 2004 |
COMMISSIONER OF INCOME TAX II Vs. PERIYAR DISTRICT CO OP
|
February 23, 2004 |
COMMISSIONER OF INCOME TAX II COIMBATORE Vs. BARMAG AG WEST GERMANY
|
July 15, 2004 |
COMMISSIONER OF INCOME TAX IV Vs. K CHIRANJEEVI
|
July 12, 2004 |
COMMISSIONER OF INCOME TAX MADURAI Vs. T V SUNDARAM IYENGAR
|
July 6, 2004 |
COMMISSIONER OF INCOME TAX MADURAI Vs. S P SUNDARAVALLI ACHI ARANMANAI SIRUVAYAL
|
July 20, 2004 |
COMMISSIONER OF INCOME TAX SPL RANGE II CHENNAI Vs. SANMAR HOLDINGS LTD
|
July 6, 2004 |
COMMISSIONER OF INCOME TAX TAMILNADU II CHENNAI Vs. ENGINE VALVES LTD
|
September 7, 2004 |
COMMISSIONER OF INCOME TAX TIRUCHIRAPALLI Vs. KARUR VYSYA BANK LTD
|
July 29, 2004 |
Commissioner of Income Taxa Vs. Ambur Co operative Sugar Mills Ltd
|
November 9, 2004 |
COMMISSIONER OF INCOME-TAX Vs. S.S.C. SHOES LTD.
|
July 19, 2004 |
COMMISSIONER OF INCOME-TAX Vs. KAMALA SELVARAJ
|
July 16, 2004 |
COMMISSIONER OF INCOME-TAX Vs. TAMIL NADU MINERALS LTD
|
June 16, 2004 |
COMMISSIONER OF INCOME-TAX Vs. AICAM ENGINEERING P. LTD
|
March 5, 2004 |
COMMISSIONER OF INCOME-TAX Vs. KOTHARI INDUSTRIAL CORPORATION LTD
|
March 15, 2004 |
COMMISSIONER OF INCOME-TAX Vs. SOUTH INDIA SUGARS LTD
|
September 29, 2004 |
COMMISSIONER OF WEALTH TAX Vs. T.N.K. GOVINDARAJU CHETTY
|
June 21, 2004 |
Commissioner of Wealth Tax Vs. Fagun Estates Pvt Ltd
|
September 22, 2004 |
COMMISSIONER OF WEALTH TAX Vs. INDIAN WAREHOUSING INDUSTRIES LTD
|
February 4, 2004 |
COMMISSIONER OF WEALTH TAX MADURAI Vs. CT CHIDAMBARAM KARAIKUDI
|
July 15, 2004 |
Consortium of Professional Arts and Science Colleges in Tamil Nadu Vs. Permanent Committee for the conduct of Common Entrance Test
|
July 13, 2004 |
CWT Vs. CT. CHIDAMBARAM
|
July 15, 2004 |
D Arumugam Vs. A G Aparaj
|
February 5, 2004 |
D BALAKUMAR ALIAS SELVAKUMAR Vs. VEDACHALAM
|
March 12, 2004 |
D Devaraj Vs. Inspector General of Registration cum Tamil Nadu Chief Revenue Controlling Authority
|
November 30, 2004 |
D DINESHCHAND Vs. SAROJINI
|
April 19, 2004 |
D Ganesa Gurukkal Vs. Dharbaranyeswaraswamy Devasthanam Thirunallar
|
December 14, 2004 |
D J Davidraj Panchamoni Vs. Presiding Officer
|
November 23, 2004 |
D Kumar Vs. Tmt V Gayathri Devi
|
December 16, 2004 |
D Maheswara Raju Vs. Commissioner Corporation of Chennai
|
December 16, 2004 |
D Mohana Vs. State
|
December 2, 2004 |
D MURALIDHARAN Vs. ZONAL MANAGER L I C OF INDIA
|
March 5, 2004 |
D Narmadha Vs. State of Tamilnadu
|
April 27, 2004 |
D Paramasivam Vs. Mahalakshmi Hardwares
|
November 22, 2004 |
D PAULRAJ Vs. S K MOHANRAM
|
March 22, 2004 |
D R SUBRAMANIAN Vs. V BANGARUSAMY
|
April 29, 2004 |
D S MURALIKRISHNAN Vs. METROPOLITAN TRANSPORT CORPORATION LTD
|
September 3, 2004 |
D SETTU Vs. PRESIDING OFFICER LABOUR COURT VELLORE
|
September 22, 2004 |
D SHYLAJA Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT; SECRETARY, TNPCEE 2004, ANNA UNIVERSITY AND SECRETARY, SELECTION COMMITTEE FOR ADMISSION TO MBBS COURSE
|
June 15, 2004 |
D SUBRAMANI Vs. UNION OF INDIA
|
August 30, 2004 |
D SUBRAMANYAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
|
September 2, 2004 |
D SUNDARARAJ Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
|
August 12, 2004 |
D Ulaganathan Vs. Chairman Teachers Recruitment Board
|
November 5, 2004 |
D. NEELAMEGAM Vs. THE TAMIL NADU ADMINISTRATIVE TRIBUNAL
|
June 22, 2004 |
DAKU DEVI Vs. STATE OF TAMILNADU
|
September 21, 2004 |
DAMODARAN S Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT MADRAS
|
February 4, 2004 |
Damodharan Vs. State
|
March 1, 2004 |
DAMU ALIAS DAMODHARAN Vs. STATE
|
July 6, 2004 |
DANABAL ALIAS PALPUDI DANAPAL Vs. STATE
|
June 17, 2004 |
DANARAJ; PEAULAH DANARAJ Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT (ELECTRONICS, SCIENCE AND TECHNOLOGY DEPATMENT) AND LAND ACQUISITION OFFICER AND ASSISTANT COLLECTOR
|
October 13, 2004 |
DANIEL Vs. A R SAFIULLAH
|
January 28, 2004 |
Dasan Vs. State
|
February 20, 2004 |
DAVID CHRISTOPHER Vs. STATE OF TAMIL NADU
|
February 26, 2004 |
DAYANIDHI Vs. GOVT OF TAMIL NADU
|
September 15, 2004 |
DAYANIDHI Vs. GOVERMENT OF TAMIL NADU
|
September 5, 2004 |
DCM HYUNDAI LTD Vs. SITA WORLD TRAVELS I LTD
|
July 28, 2004 |
Deivasigamani ALIAS Kattamani ALIAS Mani Vs. District Magistrate and District Collector
|
February 23, 2004 |
DEMPLOYEES STATE INSURANCE CORPORATIONNGU @ KAVERI Vs. STATE BY INSPECTOR OF POLICE
|
October 6, 2004 |
Deputy Commissioner of Income tax Vs. United Nilgiris Tea Estate Company Ltd
|
November 5, 2004 |
DEPUTY GENERAL MANAGER BHARAT OVERSEAS BANK LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT CHENNAI
|
March 26, 2004 |
Deputy Inspector General of Police Vs. K Chandrasekaran
|
June 24, 2004 |
DEPUTY INSPECTOR GENERAL OF POLICE COIMBATORE RANGE COIMBATORE Vs. T K VASUDEVAN
|
August 12, 2004 |
DESINGU ALIAS KAVERI Vs. STATE
|
October 6, 2004 |
DEVAKI Vs. KUPPU AMMAL
|
March 3, 2004 |
DEVAN Vs. STATE
|
October 8, 2004 |
Devan Parameswaran Vs. Union of India rep
|
April 19, 2004 |
DEVARAJ Vs. STATE AND OTHERS
|
February 9, 2004 |
DEVARAJU PADAYACHI Vs. SIVASANKARA PADAYACHI
|
March 31, 2004 |
Dhandapani Vs. Commissioner of Police
|
September 23, 2004 |
Dhandapani Vs. State
|
December 28, 2004 |
DHARMALINGAM Vs. PAVALKODI
|
July 6, 2004 |
Dhavamani Vs. Radhkrishnan Chettiar
|
February 10, 2004 |
Dilip Bhandari Vs. Commissioner
|
November 10, 2004 |
Director General Vs. Central Administrative Tribunal
|
October 5, 2004 |
DIRECTOR GENERAL Vs. MOHAMMED ASMATHULLAH
|
February 1, 2004 |
DIRECTOR GENERAL E S I CORPORATION CHAIRMAN STANDING COMMITTEE E S I CORPORATION REGIONAL DIRECTOR E S I CORPORATION Vs. MOHAMMED ASMATHULLAH REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 7, 2004 |
DIRECTOR GENERAL OF FOREIGN TRADE UDYOG BHAWAN MINISTRY OF COMMERCE NEW DELHI Vs. R B
|
December 7, 2004 |
Director of Agriculture Vs. P Karuppannan
|
February 24, 2004 |
DIRECTOR OF INCOME TAX EXEMPTIONS CHENNAI Vs. AGRI HORTICULTURAL SOCIETY CHENNAI
|
July 19, 2004 |
Director of Public Libraries Vs. T Arivarasu Pandian
|
April 30, 2004 |
DIRECTOR OF SCHOOL EDUCATION Vs. R S SRINIVASAN
|
March 5, 2004 |
DIRECTOR OF SCHOOL EDUCATION Vs. G VENKATESAN
|
September 1, 2004 |
Director of Teacher Education Research and Training Vs. P R Deivandran
|
March 4, 2004 |
DIRECTOR TAMILNADU ELEMENTARY EDUCATION Vs. LAKSHMI NARASIMHA VIDYALAYA
|
April 1, 2004 |
DISTRICT COLLECTOR PERIYAR DISTRICT ERODE Vs. NALLAMUTHU
|
April 1, 2004 |
District Forest Officer Vs. M Irulappan
|
November 3, 2004 |
Dove Investments Private LTD Vs. Gujarat Industrial Investment Corporation Ltd
|
December 30, 2004 |
DR. S. SOURUBARANI AND Vs. C. SELVI
|
October 20, 2004 |
Dunlop Factory Employees Union Vs. Dunlop India Ltd
|
December 21, 2004 |
DURAI ALIAS DURAISAMY Vs. STATE
|
July 2, 2004 |
Durai Kannu Naicker Vs. State
|
November 18, 2004 |
DURAISAMY Vs. STATE
|
June 21, 2004 |
E EKAMBARAM Vs. R DEENA DAYALU NAIDU
|
March 16, 2004 |
E Gowri Mahesh Kumar Vs. State of Tamil Nadu
|
May 5, 2004 |
E Guruvayi Vs. State of Tamil Nadu
|
January 29, 2004 |
E JAYANTHI Vs. STATE OF TAMIL NADU
|
August 10, 2004 |
E MANOHARAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD
|
September 27, 2004 |
E Mohamed Haneefa Vs. S P Adaikalavan
|
February 5, 2004 |
E Muthulakshmi Vs. Commissioner cum Executive Officer
|
December 16, 2004 |
E OLIVER Vs. TAHSILDAR
|
March 5, 2004 |
E PACHIAPPAN Vs. DISTRICT COLLECTOR AND CHAIRMAN
|
February 18, 2004 |
E RAVI KUMAR Vs. COMMR OF POLICE
|
February 13, 2004 |
E Rukmani Vs. State
|
February 8, 2004 |
E Sampath Vs. Secretary to Government of Tamil Nadu
|
February 6, 2004 |
E Subramani Vs. General Manager
|
February 18, 2004 |
E THANGASAMY RAJA Vs. EXECUTIVE OFFICER ETTAYAPURAM SELECTION GRADE
|
March 31, 2004 |
E Udayakumar Vs. State
|
December 14, 2004 |
E V ANANTHARA Vs. RAJAS EDUCATIONAL TRUST
|
October 7, 2004 |
E. KADER BATCHA Vs. R.M. VEERAMANI
|
December 27, 2004 |
E.N. KANDASAMY Vs. STATE OF TAMIL NADU
|
June 22, 2004 |
Edwin Vs. Ashok Kumar
|
November 18, 2004 |
EGMORE BENEFIT SOCIETY EMPLOYEES UNION Vs. GOVT OF TAMIL NADU
|
October 14, 2004 |
EL FORGE LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD
|
October 14, 2004 |
Elite Engineering Corporation Vs. Secretary to Government Housing and Urban Development Department
|
June 29, 2004 |
ELLAMMAL Vs. DISTRICT COLLECTOR TIRUVANNAMALAI
|
January 29, 2004 |
ELUMALAI ALIAS CHANDRASEKARAN Vs. STATE OF TAMIL NADU
|
October 28, 2004 |
Enforcement Officer Vs. A Muthusamy
|
November 5, 2004 |
ENTERPRISING ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE VIII
|
April 1, 2004 |
Era C Murali Vs. Indian Overseas Bank
|
December 13, 2004 |
ERODE DISTRICT BUS OWNERS Vs. TRANSPORT COMMISSIONER
|
March 6, 2004 |
ERODE V MANIKANDAN Vs. STATE OF TAMIL NADU
|
June 16, 2004 |
EUREKA FORBES LIMITED, REPRESENTED BY ITS DIVISIONALAND SALES MANAGER Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM (S) AND RANGARAJ JAIN, ROSEWELL PHARMA DISTRIBUTORS
|
March 18, 2004 |
Executive Officer Vs. A Sankaran alias Vembu Gurukkal
|
April 1, 2004 |
Executive Officer Vs. Max Well Apparel Industries Limited
|
March 26, 2004 |
EXECUTIVE OFFICER KADATHUR TOWN PANCHAYAT HARUR TALUK DHARMAPURI DISTRICT Vs. V SWAMINATHAN
|
April 30, 2004 |
Fathima Beebi Vs. V Anwar Basha
|
February 4, 2004 |
FENNER INDIA LIMITED Vs. BSES LIMITED A COMPANY
|
July 30, 2004 |
Fidelity Industries LTD Vs. State rep
|
March 4, 2004 |
FLORENCE CONSULTANCY P LTD Vs. GOWRI MOTHA
|
June 25, 2004 |
FORWARD SEAMENS UNION OF INDIA REGD NO 9442 Vs. UNION OF INDIA
|
February 26, 2004 |
Fouress Engineering India P LTD Vs. V Krishnan
|
May 12, 2004 |
Fr John Joseph Vs. State of Tamil Nadu
|
February 9, 2004 |
G AKBAR Vs. UNION OF INDIA
|
March 1, 2004 |
G ANBALAGAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
|
February 9, 2004 |
G ASOKAN Vs. NEYVELI LIGNITER CORPORATION
|
June 2, 2004 |
G BABU Vs. TAMILNADU ELECTRICITY BOARD
|
March 16, 2004 |
G Bagyalakshmi Vs. State
|
December 21, 2004 |
G Bernatsan Vs. District Collector
|
November 19, 2004 |
G BOOPALAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD
|
August 9, 2004 |
G Chandra Vs. Marimuthu
|
April 17, 2004 |
G CHANDRASEKHARAN Vs. C R UMAPATHY
|
September 27, 2004 |
G Elumalai Vs. State
|
June 22, 2004 |
G Ganesan Vs. J Surendran
|
December 2, 2004 |
G Gengavarajan Vs. Chennai Metropolitan Development Authority
|
September 11, 2004 |
G JANAKIRAMAN Vs. G P SAVITHRI
|
July 15, 2004 |
G KRISHNA MOHAN RAO Vs. STATE OF TAMIL NADU
|
September 27, 2004 |
G LAKSHMI AMMAL Vs. AYYADURAI
|
March 10, 2004 |
G M GOPALAN NAMBIAR Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
|
August 16, 2004 |
G M KANDASAMY Vs. PALANIAMMAL
|
February 13, 2004 |
G NAGARAJAN AND N KARTHIKEYAN Vs. S RAYAPPAN
|
April 29, 2004 |
G PONNUSAMY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER PENSION
|
August 10, 2004 |
G Rajamanickam Vs. Tamil Nadu Electricity Board
|
October 20, 2004 |
G RAMACHANDRAN Vs. VIMALA alias KUPPAMMAL
|
March 19, 2004 |
G RATHINAKUMAR Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
August 9, 2004 |
G Ravichandran Vs. Presiding Officer Labour Court
|
March 30, 2004 |
G S Chakravarthi Asokar ALIAS G S Ashokar Vs. Therasitta Santhi
|
January 23, 2004 |
G Selvam Vs. Rajarathinam
|
April 8, 2004 |
G Selvamariappan Vs. State of Tamil Nadu
|
November 9, 2004 |
G SENBAGARAMAN Vs. N MARIMUTHU
|
July 7, 2004 |
G Srinivasa Pillai Vs. G Meganathan
|
April 8, 2004 |
G T PARTHASARTHY Vs. SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT; COMMISSIONER, CORPORATION OF CHENNAI AND ASSISTANT COMMISSIONER (GA AND P) CORPORATION OF CHENNAI
|
June 17, 2004 |
G T THANGARAJAN Vs. STATE OF TAMILNADU
|
September 13, 2004 |
G THAYUMUNASAMY Vs. V GOVINDASWAMY
|
April 30, 2004 |
G V H Prasad alias Jothi Prasad Vs. K R Rajaram
|
September 20, 2004 |
G V Srinivasan Chettiar Trust Vs. Inspector General of Registration
|
November 1, 2004 |
G VELUMANI Vs. DIRECTOR OF MEDICAL EDUCATION
|
August 4, 2004 |
G Vidya Vs. S Manivarma
|
December 21, 2004 |
G. CHANDRAMOHAN Vs. STATE
|
October 15, 2004 |
G. MAHESWARI Vs. STATE
|
March 16, 2004 |
Gajalakshmi Vs. R Saravanan
|
April 15, 2004 |
GAJAPATHY Vs. STATE OF TAMIL NADU
|
August 27, 2004 |
GANAPATHY INDUSTRIES Vs. ASSISTANT ENGINEER DISTRIBUTION SIPCOT MEDC NORTH
|
January 29, 2004 |
GANAPATHY MILLS COMPANY LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR TIRUNELVELI
|
January 21, 2004 |
GANAPATHY MOTOR SERVICE Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 29, 2004 |
Ganesan Vs. Porkilai
|
February 3, 2004 |
Ganesan Vs. State
|
March 3, 2004 |
Ganesan Vs. State of Tamilnadu rep
|
June 24, 2004 |
GEETHA RAMANI Vs. DISTRICT EDUCATIONAL OFFICER
|
August 12, 2004 |
GEM GRANITES Vs. GOVERMENT OF TAMIL NADU
|
April 23, 2004 |
General Manager Vs. V Prabhakaran
|
February 17, 2004 |
GENERAL MANAGER INDIAN OVERSEAS BANK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI
|
February 18, 2004 |
GENERAL MANAGER SWADESHI COTTON MILLS Vs. PRESIDING OFFICER LABOUR COURT
|
September 28, 2004 |
GENERAL MANAGER TAMIL NERD INDIAN OIL CORPORATION LTD Vs. S THANIGAIMANI
|
September 27, 2004 |
GENERAL MANAGER TELECOMMUNICATIONS TRICHY Vs. K NATRAYAN
|
March 22, 2004 |
GENERAL MANAGER, ORDINANCE FACTORY Vs. V SURESH
|
June 18, 2004 |
GEORGE THOMAS Vs. T SELVAPATHY
|
April 5, 2004 |
GETIT INFORMDIARY LIMITED Vs. PRINCIPAL GENERAL MANAGER TELECOMMUNICATIONS BHARAT SANCHAR NIGAM LIMITED COIMBATORE
|
May 17, 2004 |
GNANAM SANTHANAM Vs. SATHYALAKSHMI ENTERPRISES
|
June 24, 2004 |
GOJAN EDUCATIONAL TRUST Vs. GOVERNMENT OF TAMIL NADU
|
August 10, 2004 |
GOUNDAPPA GOUNDER Vs. PERIAMMAL DIED
|
December 9, 2004 |
GOURI Vs. KAMALAKSHI
|
March 30, 2004 |
GOVERNMENT OF TAMIL NADU Vs. UNION OF INDIA
|
February 4, 2004 |
Government of Tamil Nadu Vs. A Azeez John
|
December 10, 2004 |
GOVERNMENT OF TAMIL NADU Vs. G A KANNAIYAN
|
August 31, 2004 |
GOVERNMENT OF TAMIL NADU Vs. SECRETARY
|
September 14, 2004 |
Government of Tamil Nadu Vs. P Venkatachalam Retired Village Administrative Officer
|
October 14, 2004 |
GOVERNMENT OF TAMIL NADU AND ORS Vs. ESWARI EDUCATIONAL TRUST
|
April 29, 2004 |
Government of Tamilnadu Vs. S Prabakar
|
November 30, 2004 |
GOVINDA KOUNDAR Vs. P NATARAJAN
|
April 1, 2004 |
Govindammal died Vs. Ramayi died
|
February 17, 2004 |
Govindan ALIAS Govindasamy Vs. State
|
November 8, 2004 |
GOVINDARAJA MILLS LTD Vs. BANQUE DE COMMERCE ET DE PLACEMENTS
|
April 1, 2004 |
Govindarajan Vs. T S Viswanathan
|
March 4, 2004 |
Govindaraju died Vs. Rathinammal
|
April 21, 2004 |
GOVINDASAMY Vs. KALIAYAPERUMAL PADAYACHI
|
April 17, 2004 |
GOVT OF TAMIL NADU Vs. MANOHARA BAUXITE MINES
|
November 4, 2004 |
GREEN INDIA ENTERPRISES Vs. CHECK-POST OFFICER TIRUNELVELI
|
August 18, 2004 |
GUNA ALIAS GUNASEKARAN Vs. INSPECTOR OF POLICE
|
February 12, 2004 |
GUNASEKARAN Vs. STATE
|
April 29, 2004 |
Gundan ALIAS Venkatachalam Vs. State
|
October 29, 2004 |
GURU DEV ENTERPRISES Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
December 15, 2004 |
H BASEER Vs. STATE OF TAMIL NADU
|
March 9, 2004 |
H OMKARAPPA Vs. BRIGADIER CHAITANYA PRAKASH
|
August 11, 2004 |
H VIJAYA SAMUNDEESWARI Vs. DINDIGUL DISTRICT CO OP MILK PRODUCERS UNION LIMITED
|
March 24, 2004 |
Habibullah Vs. Mohamed Sultan
|
March 6, 2004 |
Hariharaputhra Plantations LTD Vs. Kanyakumari Market Committee
|
April 23, 2004 |
Hema ALIAS Hemalatha Vs. Sathiavendan
|
November 25, 2004 |
Himu Accessories Private LTD Vs. Assistant Commissioner of Central Excise
|
November 25, 2004 |
HINDUSTAN CONSTRUCTION CO Vs. TAMIL NADU ELECTRICITY BOARD
|
August 4, 2004 |
HINDUSTAN COTTON SPINNING MILLS Vs. M S BHASKAR
|
February 17, 2004 |
His Holiness Sri Jeyendra Saraswathi Swamigal Vs. State
|
November 22, 2004 |
HOTEL SOUTHERN PRIVATE LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
November 5, 2004 |
Hyderabad Industries Limited Vs. Commercial Tax Officer
|
April 1, 2004 |
I ISMAIL Vs. WAKF BOARD COLLEGE THROUGH THE CHAIRPERSON
|
February 16, 2004 |
I JAIRAJ Vs. PRAFUL KUMAR PUKHRAJ
|
April 1, 2004 |
I James Robert Nax Vs. Senior Intelligence Officer
|
March 22, 2004 |
I Nisar Ahmed Khan Vs. Loss of Ecology Authority
|
November 5, 2004 |
I O B EMPLOYEES TRADE UNION Vs. CHAIRMAN AND MANAGING
|
August 9, 2004 |
I T C LIMITED VIRGINIA HOUSE CALCUTTA Vs. UNION OF INDIA
|
January 20, 2004 |
I VIJAYAKUMAR Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD METTUR ELECTRICITY DISTRIBUTION
|
January 20, 2004 |
IIT Capital Services Limited Vs. S AND S Industries and Enterprises Limited
|
October 26, 2004 |
INCOME TAX OFFICER Vs. RAO BAHADUR AKD DHARMARAJ EDUCATION CHARITY TRUST
|
July 15, 2004 |
INDIA PISTONS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 16, 2004 |
INDIAN ADDITIVES LTD Vs. INDIAN ADDITIVES EMPLOYEES UNION
|
December 14, 2004 |
INDIAN BANK EMPLOYEES ASSOCIATION Vs. GENERAL MANAGER
|
April 20, 2004 |
INDIAN COFFEE WORKERS CO-OPERATIVE SOCIETY LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
|
September 23, 2004 |
Indian Oil Corporation rep Vs. Iyappa Auto Centre
|
April 17, 2004 |
INDIRA DEVI Vs. INSPECTOR GENERAL OF REGISTRATION NO 120 SANTHOME HIGH ROAD CHENNAI
|
October 14, 2004 |
INDIRANI Vs. SUNDARAMMAL
|
March 11, 2004 |
Indra Vs. State
|
December 8, 2004 |
Inspector General of Police Vs. Hariharan
|
March 16, 2004 |
INTAS LABORATORIES PVT LTD Vs. NOVARITIS A G SCHWARZWALDALLEE 215
|
December 20, 2004 |
INTEGRAL COACH FACTORY Vs. V PRABHAKARAN
|
August 9, 2004 |
INTEGRAL COACH FACTORY Vs. VELU VEERASAMY
|
August 26, 2004 |
ISITHOR PRINCE Vs. STATE ADDITIONAL SUPERINTENDENT OF POLICE, PROHIBITION WING, NAGERCOIL KANYAKUMARI POLICE STATION
|
September 1, 2004 |
Ismailkhan Gori Vagaiyara Rajapalayam Vs. Secretary Tamil Nadu Wakf Board
|
March 19, 2004 |
IWL INDIA LIMITED Vs. ASSISTANT COMMISSIONER
|
September 23, 2004 |
IYYANKANNU ALIAS KANNAN Vs. STATE
|
October 14, 2004 |
J Abdul Hakeem Vs. State of Tamilnadu
|
December 10, 2004 |
J BALAJI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING
|
March 5, 2004 |
J D P ASSOCIATES Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
|
September 9, 2004 |
J David Vs. J Solomon
|
June 21, 2004 |
J Indira Vs. District Magistrate and District Collector
|
October 29, 2004 |
J JONAH Vs. UNION OF INDIA
|
October 13, 2004 |
J K ANSELL LTD Vs. TTK LIG LTD
|
March 1, 2004 |
J KALIYAPERUMAL Vs. NEYVELI LIGNITE CORPORATION
|
January 20, 2004 |
J MAHALINGAM Vs. STATE
|
July 19, 2004 |
J Murugesan Vs. State
|
February 11, 2004 |
J RAJAN BABU Vs. DISTRICT COLLECTOR PUDUKOTTAI
|
February 12, 2004 |
J RAVICHANDRAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
|
December 30, 2004 |
J SYED AHMED BASHA Vs. MUMTAJ
|
March 16, 2004 |
J Vijaya Bhaskar Vs. J Jayalakshmi
|
April 19, 2004 |
J. DHINESH BABU Vs. S. JE. RAMESH BABHU
|
June 18, 2004 |
JAGADEESWARAN TEXTILES LIMITED, REP BY ITS MANAGING DIRECTOR, P GOVINDASAMY THUNGAVI Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
June 21, 2004 |
JAGANNATHAN Vs. RAMAYEE
|
January 22, 2004 |
JAGATHAMBIGAL NAGAR CO OPERATIVE HOUSE SITE SOCIETY Vs. STATE OF TAMIL NADU
|
March 31, 2004 |
JAIGOPAL GARODIA FOUNDATIONS CHENNAI Vs. T R SRIVASAN IAS
|
April 1, 2004 |
JAINABI Vs. STATE OF TAMIL NADU ADDITIONAL COLLECTOR
|
February 3, 2004 |
JAIRAJ Vs. B CHAMPALAL JAIN
|
February 18, 2004 |
JAMBULINGAM Vs. STATE
|
July 15, 2004 |
JAMEELA BEEVI Vs. STATE OF TAMIL NADU
|
January 28, 2004 |
Janak C Mehta Vs. State rep
|
April 29, 2004 |
JANAK SINGH Vs. STATE
|
April 17, 2004 |
Janaki Ammal Vs. Saminathan died
|
February 18, 2004 |
Janaki Devi Vs. R Vasanthi
|
December 9, 2004 |
Jayakumari Babu Vs. B Amilnathan
|
November 18, 2004 |
JAYANDRA SARASWATHY SWAMIGAL Vs. STATE OF MADRAS
|
November 20, 2004 |
JAYANT RAJAN Vs. S LAKSHMANAN
|
January 20, 2004 |
JAYARAMAKRISHNAN Vs. MOOKAN PATTAM KETTIYAR
|
June 25, 2004 |
Jayashankar Vs. Union Territory of Pondicherry
|
October 19, 2004 |
JEEVA @ JEEVARAJ Vs. THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE OF TIRUNELVELI DISTRICT, TIRUNELVELI, AND ANOTHER
|
September 7, 2004 |
JEPPIAR ENGINEERING COLLEGE ESTABLISHED Vs. STATE OF TAMIL NADU
|
April 22, 2004 |
Jeyakumar Vs. State
|
November 9, 2004 |
JOHNSON Vs. STATE OF TAMIL NADU
|
June 21, 2004 |
JOINT COMMISSIONER OF INCOME TAX Vs. KALPANA AGENCIES
|
September 16, 2004 |
JOINT REGIONAL DIRECTOR SUB REGIONAL OFFICER E S I CORPN LTD Vs. FENNER INDIA LTD
|
April 8, 2004 |
Jolen Inc Vs. Shobanlal Jain
|
April 30, 2004 |
JONES Vs. STATE
|
February 20, 2004 |
Joseph Dominic Britto Vs. Sampoorna Mary alias Philo
|
December 23, 2004 |
JOTHI Vs. EVANGELICAL CHURCH OF INDIA
|
July 16, 2004 |
JOTHIBASU Vs. STATE
|
September 27, 2004 |
K Badrinarayanan Vs. S S Ravikumaran
|
December 15, 2004 |
K BALACHANDRAN Vs. TAMIL NADU HOUSING BOARD
|
July 16, 2004 |
K BALAKRISHNAN Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED
|
February 17, 2004 |
K C A D Gnanagiri Vs. State of Tamil Nadu
|
October 6, 2004 |
K C PALANISAMY Vs. REGISTRAR OF FIRMS COIMBATORE
|
February 7, 2004 |
K C Palanisamy Vs. State rep
|
March 23, 2004 |
K C RAMASAMY NACHI MUTHU GOUNDER SARASWATHI VIJAYALAKSHMI Vs. STATE OF TAMILNADU
|
January 30, 2004 |
K CHELLATHANGAM Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA CENTRAL OFFICE YOGAKSHAEMA
|
March 17, 2004 |
K CHENNIMALAI GOUNDER Vs. C IYYASAMY
|
March 11, 2004 |
K Chockalingam Vs. K R Ramasamy Iyer
|
April 8, 2004 |
K DHANABALAN Vs. PARVATHI AMMAL
|
May 2, 2004 |
K Dhanabalan Vs. Parvathi Ammal
|
May 12, 2004 |
K DHANALAKSHMI Vs. STATE
|
February 16, 2004 |
K DHANASEKARAN K KRISHNAMOORTHY Vs. BOBBA AVIATION SERVICES P LTD
|
January 21, 2004 |
K Durai Thirunavukkarasu Vs. Devathal
|
March 10, 2004 |
K G Priya Vs. V Balasubramanian
|
November 25, 2004 |
K Gnanambal Vs. K Mani
|
March 31, 2004 |
K GNANAPRAKASOM NADAR MUTHU Vs. AYYAPPAN ASARI
|
March 16, 2004 |
K Gopal Vs. District Collector
|
December 28, 2004 |
K JAYAPRAKASH Vs. UNION OF INDIA
|
February 6, 2004 |
K JAYASHREE VIJAYA CHITRA Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
|
April 3, 2004 |
K K A Ananthalwan Vs. State of Tamil Nadu
|
March 26, 2004 |
K K MOHAMMED Vs. MANDOKKARA SUBBAN CHETTY
|
March 16, 2004 |
K K Sankarappan Vs. Managing Director
|
December 16, 2004 |
K K Senthilkumaran Vs. Secretary Tamil Nadu Public Service Commission
|
April 2, 2004 |
K KANAKARAJAN Vs. UNION OF INDIA
|
February 23, 2004 |
K KANDASAMY Vs. CHAIRMAN AND MANAGING DIRECTOR
|
April 7, 2004 |
K Kannan Chettiar Vs. Commissioner HR and CE Administration Department
|
April 22, 2004 |
K KRISHNAN Vs. IDOL OF SREE MUNISWARASWAMY
|
March 17, 2004 |
K Kumar Vs. Superintendent of Police
|
December 15, 2004 |
K KUMAR Vs. STATE OF TAMILNADU
|
July 22, 2004 |
K Lal Robert Nadakkavu Vs. Tamil Nadu Electricity Board
|
December 23, 2004 |
K LINGAM Vs. E THANDAYUTHAPANI
|
March 15, 2004 |
K M KRISHNAN Vs. K CHOCKALINGAM
|
July 28, 2004 |
K M SANKARAN Vs. DISTRICT COLLECTOR COIMBATORE
|
January 30, 2004 |
K MAJEED Vs. PAPPA ALIAS MADURAMBAL
|
February 17, 2004 |
K MANOHARAN Vs. DIRECTOR GENERAL CENTRAL INSTITUTE OF PLASTICS ENGINEERING and TECHNOLOGY GUINDY CHENNAI
|
March 3, 2004 |
K Mohamed Muthu Vs. Habeeba Beebi
|
March 31, 2004 |
K N Palaniswamy Gounder Vs. P Subramanian
|
December 16, 2004 |
K N Ramesh Babu Vs. Union of India rep
|
April 22, 2004 |
K N VIJAYALAKSHMI Vs. R S SIVAKUMAR
|
April 6, 2004 |
K NAGARANI Vs. DIRECTOR OF SCHOOL EDUCATION
|
July 16, 2004 |
K Natesan Vs. M A Srinivasan
|
May 17, 2004 |
K Natesan Vs. K Ramasamy
|
March 26, 2004 |
K P Jayaraman Vs. Union of India
|
February 10, 2004 |
K P Kalatharamenan Vs. P Ravi
|
November 18, 2004 |
K P Kuppusamy Vs. State of Tamil Nadu
|
February 25, 2004 |
K P PERUMAL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
|
March 1, 2004 |
K P Perumal Vs. Tamil Nadu Industrial Investment Corporation Ltd
|
March 9, 2004 |
K P S Palanivel Rajan Vs. State of Tamil Nadu
|
July 6, 2004 |
K P VENKATACHALAM Vs. PONNUSAMI
|
March 22, 2004 |
K PACKRISAMY Vs. UNION BANK OF INDIA
|
September 30, 2004 |
K Palanisami Vs. R Gomathi
|
December 1, 2004 |
K PALANISAMI Vs. R GOMATHI
|
December 14, 2004 |
K Periyanayagam Vs. J K Savithri
|
February 25, 2004 |
K R Govindarajulu Vs. K Govindaraj
|
December 15, 2004 |
K R KUMAR; A ALAGARSAMY; K KRISHNAMURTHY; V RAMARAJ AND J A E PADMAVATHI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
|
July 8, 2004 |
K R N Balamurugan Vs. State of Tamilnadu rep
|
March 9, 2004 |
K R N BALAMURUGAN Vs. STATE OF TAMILNADU
|
March 17, 2004 |
K R RAMALINGAM Vs. STATE OF TAMIL NADU
|
November 5, 2004 |
K R RAMKUMAR Vs. STATE
|
January 20, 2004 |
K R S Mani Vs. Anugraha Jewellers Limitd
|
March 15, 2004 |
K R Sathyamoorthy Vs. Tamil Nadu Dr M G R Medical University
|
December 29, 2004 |
K R SRINATH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 20, 2004 |
K RAJAMANICKAM Vs. PERIYAR SELF RESPECT PROPAGANDA INSTITUTION TIRUCHIRAPALLI
|
March 10, 2004 |
K RAJU Vs. COMMANDANT CISF UNIT
|
August 9, 2004 |
K RAMACHANDRA NAIDU TELUGU MINORITIES EDUCATIONAL AND CHARITABLE TRUST Vs. TAMILNADU DR M G R MEDICAL UNIVERSITY
|
August 9, 2004 |
K RAMAKRISHNAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI
|
October 1, 2004 |
K RAMALINGAM Vs. UNION OF INDIA
|
July 30, 2004 |
K Ramalingam Vs. Secretary to Government
|
December 13, 2004 |
K Raman Vs. State of Tamil Nadu
|
December 17, 2004 |
K RASAIYYA Vs. STATE OF TAMILNADU
|
March 15, 2004 |
K RAVI SANKAR Vs. GOVERNMENT OF TAMIL NADU
|
September 10, 2004 |
K Ravichandran Vs. Commissioner
|
December 1, 2004 |
K RAVICHANDRAN Vs. METROPOLITAN TRANSPORT CORPORATION LTD
|
March 25, 2004 |
K S ANANTHANARAYANAN Vs. S VAIDY
|
August 9, 2004 |
K S CHAKKARAVARTHY Vs. TAMIL NADU CIVIL SUPPLIES CORPN LTD
|
August 9, 2004 |
K S Ganapathya Pillai Vs. Deputy Commissioner
|
November 1, 2004 |
K S LAKXMI Vs. VENKATESWARAN
|
March 5, 2004 |
K S MANI Vs. DIRECTOR NATIONAL INSTITUTE OF TECHNICAL TEACHERS TRAINING INSTITUTE
|
July 7, 2004 |
K S Ramu died Vs. Rukmani Sundaram
|
June 15, 2004 |
K S SORNAM Vs. MINOR S VENKATASUBBAIAN
|
April 1, 2004 |
K S Subramaniam Vs. State of Tamil Nadu
|
April 30, 2004 |
K SAMPATH Vs. COMMISSIONER KANDILI PANCHAYAT UNION TIRUPPATTUR TALUK NORTH ARCOT AMBEDKAR DISTRICT
|
June 18, 2004 |
K Samy Vs. Sulochana
|
February 25, 2004 |
K SANGANATHAN Vs. UNION OF INDIA
|
March 29, 2004 |
K Seenu Vs. Presiding Officer Labour court
|
November 19, 2004 |
K SELVAM ALIAS SELAVAPERUNTHAGAI Vs. STATE REP
|
April 19, 2004 |
K SELVARAJ Vs. STATE
|
April 1, 2004 |
K SHANMUGAM Vs. STATE OF TAMIL NADU
|
October 20, 2004 |
K SIDHICKA BANU Vs. DISTRICT COLLECTOR
|
August 5, 2004 |
K SIVAKUMAR Vs. DIRECTOR GENERAL OF POLICE
|
May 11, 2004 |
K SIVAKUMAR Vs. V SELVARAJ
|
March 10, 2004 |
K Srinivasan Vs. State of Tamil Nadu
|
November 24, 2004 |
K Subburamu Vs. State of Tamilnadu
|
October 15, 2004 |
K Subramani Vs. President Adi Dravida Auto Rickshaw Drivers Ind Co op Society
|
February 10, 2004 |
K Subramanian Vs. S Balashanmugam
|
February 16, 2004 |
K SUBRAMONIAM Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 13, 2004 |
K SURESH KUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR HEAD OFFICE UCO BANK
|
August 25, 2004 |
K Thambi Durai Vs. Tahsildar
|
June 25, 2004 |
K Thangavel Vs. Navaladian Small Farmers
|
December 23, 2004 |
K Thinakaran Vs. Presiding Officer
|
November 8, 2004 |
K V PURUSHOTHMA NAIDU Vs. DISTRICT COLLECTOR NORTH ARCOT AMBEDKAR DISTRICT VELLORE
|
April 7, 2004 |
K V Singh Vs. Union of India
|
March 25, 2004 |
K Varalakshmi Vs. Susil Finance and Leasing Company
|
March 4, 2004 |
K VASANTHA DEVI Vs. MAHESH KUMAR RATHI
|
March 26, 2004 |
K Vasuki Vs. Correspondent Kalyani Primary Schools Pandapuli
|
November 25, 2004 |
K.R. KUMAR Vs. STATE OF TAMIL NADU
|
July 8, 2004 |
KADAMBUR PRIMARY AGRICULTURAL CO OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER LABOUR COURT SALEM
|
April 27, 2004 |
KAILASAM Vs. HTL LTD
|
August 6, 2004 |
Kalaimani Vs. Chinnapaiyan alias Perumal Gounder
|
November 23, 2004 |
KALAISELVAN Vs. STATE
|
February 10, 2004 |
KALAVATHY Vs. ANNAMMAL KANAKA NEELAMBAL DURAIAMMAL RAMALINGAM SHANTHI
|
January 30, 2004 |
Kaliammal Papathy Vs. T G Varadharajan
|
March 26, 2004 |
Kallumai Vs. State of Tamil Nadu
|
June 24, 2004 |
KALYANI AMMAL Vs. STATE
|
December 3, 2004 |
KAMADHENU SUPER MARKET Vs. AGURCHAND MANMULL JAIN COLLEGE MANAGED
|
August 5, 2004 |
KAMALAM Vs. STATE OF TAMIL NADU
|
September 3, 2004 |
KAMALAM Vs. STATE OF TAMIL NADU
|
February 9, 2004 |
KAMALAVENI K Vs. MANAGING DIRECTOR SUBBATHAL SPINNING MILLS P LTD
|
July 6, 2004 |
KANAGAMBARAM AMMAL Vs. KAKAMMAL
|
August 19, 2004 |
KANAKAMANI Vs. KITTAN ALIAS KITTUSAMY
|
July 12, 2004 |
Kanchana Vs. State of Tamil Nadu
|
January 28, 2004 |
KANDASAMY Vs. RANGASAMY
|
April 26, 2004 |
Kandavel Vs. Chidambara Padayachi
|
April 29, 2004 |
KANNA PILLAI Vs. OYAMALLI alias MALLIKA AMMAL
|
March 24, 2004 |
Kannada Veera Saiva Saineegar Sangam Vs. State of Tamilnadu
|
November 20, 2004 |
Kannadasan Vs. Assistant Engineer Public Works Department
|
December 1, 2004 |
KANNAGE Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR; SECRETARY TO GOVERNMENT, PUBLIFE INSURANCE CORPORATION (LAW AND ORDER-F) DEPARTMENT, GOVERNMENT OF TAMIL NADU AND SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS, DEPARTMENT OF INTERNAL SECURITY
|
June 24, 2004 |
KANNAIYAN Vs. STATE
|
September 9, 2004 |
Kannaiyan Vs. State of Tamilnadu
|
October 20, 2004 |
KANNAIYAN Vs. CHINNAMMAL
|
July 9, 2004 |
Kannammal Vs. State
|
December 10, 2004 |
KANNU GOUNDER Vs. NATESA GOUNDER
|
March 30, 2004 |
Kannuchamy Vs. Periyathal
|
March 31, 2004 |
Kannuperumal Vs. Suseela
|
May 17, 2004 |
KANYAKUMARI DISTRICT Vs. DIRECTOR DIRECTORATE OF COLLEGIATE EDUCATION CHENNAI
|
March 11, 2004 |
Karaikal Municipality Vs. Nabissa Ummal
|
March 24, 2004 |
KARPOORA SUNDARAPANDIAN RAMALAKSHMI AMMAL KALVI VALARCHI KUZHU Vs. DIRECTOR OF SCHOOL EDUCATION
|
July 22, 2004 |
Karthick Vs. State
|
March 18, 2004 |
KARUNA @ MONOHARAN AND OTHERS Vs. INSPECTOR OF POLICE DNAGAR, POLICE STATION ORLEANPET, PONDICHERRY
|
August 16, 2004 |
KARUNAMOORTHY Vs. STATE
|
October 26, 2004 |
Karunanidhi Vs. State
|
February 9, 2004 |
KARUPANNA GOUNDER Vs. P SAMIYAPPA GOUNDER
|
August 23, 2004 |
KARUPASAMY Vs. STATE
|
February 18, 2004 |
Karuppa Gounder Vs. M Palanisamy
|
February 11, 2004 |
KARUPPALAGU Vs. STATE OF TAMIL NADU
|
August 13, 2004 |
Karuppan alias Karuppusamy Vs. State
|
October 29, 2004 |
Karuppanna Gounder Dharmakartha Vs. Special Commissioner AND Commissioner of Land Administration
|
October 1, 2004 |
KARUPPASAMI Vs. STATE
|
February 1, 2004 |
KARUPPASAMI Vs. STATE
|
January 30, 2004 |
KARUPPASAMI MUNIASAMI ACCUSED 1 AND 2 Vs. STATE
|
February 24, 2004 |
KARUPPIAH Vs. INSPECTOR OF POLICE
|
February 24, 2004 |
KARUPPIAH Vs. STATE OF TAMIL NADU
|
April 17, 2004 |
KARUPPUSAMY Vs. STATE
|
February 23, 2004 |
KARUR VYSYA BANK LIMITED HAVING ITS BRANCH OFFICER TIRUPUR Vs. CORPORATION BANK SSI BRANCH TIRUPPUR
|
September 22, 2004 |
KASAYI ALIAS SAMINATHAN Vs. STATE
|
October 11, 2004 |
Kasi Vs. State
|
February 27, 2004 |
Kasi Viswanathan Vs. Jayalakshmi
|
March 26, 2004 |
KASTHURI Vs. COMMISSIONER OF CUSTOMS
|
August 10, 2004 |
KASTHURI Vs. STATE
|
July 20, 2004 |
Kasturi Gandhi Vs. B Shanmugaraja
|
April 22, 2004 |
KATTABOMMAN TRANSPORT CORPORATION Vs. VELLAI DURAICHI MINOR MALAYARASI MINOR SHANMUGATHAI VADIVAMMAL
|
January 30, 2004 |
KAVITHA RAJAGOPAL Vs. REGISTRAR THE TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
|
December 1, 2004 |
KAZHUGUMALAI RAJA Vs. RAJAPALAYAM PALAYAPALAYAM BOOPALARAJAPTTI ILLATHAR SAMUGA POTHU NALA FUND
|
February 7, 2004 |
KAZHUGUMALAI RAJA A K RAJAGOPALARAJA Vs. RAJAPALAYAM PALAYAPALAYAM
|
February 7, 2004 |
KEDARNATH BRIJLAL MADURAI Vs. UNION OF INDIA
|
February 13, 2004 |
Keen Engineers Vs. Vijayalakshmi Jayaraman
|
February 7, 2004 |
KEMALAMUTHU CHATRAM Vs. S R S SANKARASUBRAMANIA PILLAI
|
March 31, 2004 |
Kesari Jabamani Vs. V Radhakrishnan
|
March 30, 2004 |
Kesavalu Naidu Vs. State
|
March 12, 2004 |
KETAN ENTERPRISES Vs. UNION OF INDIA
|
July 9, 2004 |
KHIVRAJ MOTORS LIMITED Vs. ASSISTANT COMMISSIONER CT FAST TRACK ASSESSMENT CIRCLE III CHENNAI
|
April 16, 2004 |
KILBURN ELECTRICALS LTD Vs. MACNEILL AND MAGOR KILBURN GROUP COMPANIES EMPLOYEES UNION
|
April 30, 2004 |
KOKILA Vs. SWATHANTHIRA
|
April 2, 2004 |
KOKILA Vs. SWATHANTHIRA
|
March 25, 2004 |
KOKILA Vs. A C RAYAN
|
January 21, 2004 |
KOKILA Vs. A C RAYAN DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD
|
January 22, 2004 |
Koppaiyan Vs. K Ramaraj
|
April 17, 2004 |
Koppinedi Vs. Union Territory of Pondicherry
|
November 23, 2004 |
Kotak Mahindra Finance LTD Vs. T N Balasubramanian
|
June 25, 2004 |
Kothandarama Pillai Vs. Varadharaju Dasari
|
March 18, 2004 |
KOTHUR PRIMARY AGRICULTURAL CO OP BANK LTD Vs. G SRIRAMULU
|
September 21, 2004 |
Kotti Vs. A M Rangabhashyam
|
April 23, 2004 |
Krishna Builders Vs. Secretary to Government of Tamil Nadu
|
April 17, 2004 |
KRISHNA SMELTERS LTD Vs. TAMIL NADU ELECTRICITY BOARD
|
April 8, 2004 |
KRISHNASAMY Vs. STATE
|
July 12, 2004 |
Kumar Vs. State
|
December 2, 2004 |
KUMAR ALIAS KUMARASAMY Vs. STATE
|
June 30, 2004 |
Kumari Vs. State of Tamil Nadu
|
June 16, 2004 |
KUPPUSAMY CHETTIAR Vs. N KANNAN UDAYAR
|
March 18, 2004 |
KUPPUSWAMI NAIDU Vs. KRISHNASAMI NAIDU
|
October 11, 2004 |
KURESH A KAPADIA Vs. STATE OF TAMIL NADU
|
January 29, 2004 |
KURUVAMMAL ALIAS SHEELA DEVI Vs. M MOSES M SOLEMON M SARGUNAM
|
March 4, 2004 |
L H VIDYAPOORNAN Vs. L H PREMAVATHY
|
November 10, 2004 |
L K K KANDASAMY Vs. S P NATESAN
|
July 9, 2004 |
L Kathiresan Vs. State
|
November 18, 2004 |
L KUMAR ALIAS SIVAKUMAR Vs. STATE OF TAMIL NADU
|
June 17, 2004 |
L LOGANATHAN Vs. MANAGING DIRECTOR
|
September 15, 2004 |
L MUTHUSAMY Vs. ELECTION COMMISSION OF INDIA NIRVACHAN SADAN
|
April 23, 2004 |
L NADARAJAN Vs. CHAIRMAN JAWAHARLAL NEHRU COLLEGE OF AGRICULTURE AND RESEARCH INSTITUTE PAJANCOA
|
September 8, 2004 |
L NARAYAN REDDY Vs. P NARAYAN REDDY
|
July 16, 2004 |
L NARAYANAN Vs. NIL
|
August 16, 2004 |
L Narayanasamy Vs. Inspector of Police C C I W CID
|
November 22, 2004 |
L Prakash Vs. State
|
December 2, 2004 |
L SAVITHRI Vs. P SELVARAJ
|
April 27, 2004 |
L VENKATACHALAM Vs. UNITED COMMERCIAL BANK
|
January 20, 2004 |
L. NIRANJAN KUMAR Vs. UNIVERSITY OF MADRAS
|
December 21, 2004 |
L.K.S. GOLD PALACE Vs. L.K.S. GOLD HOUSE P. LTD.
|
March 6, 2004 |
LA SHANMUGHA DESIKA GNANASAMBANDA PARAMACHARYA SWAMYGAL AVARGAL DHARMA ADHEENAM DHARMAPURAM Vs. N RANGASAMY
|
March 16, 2004 |
LAKSHMI Vs. M MUTHIAH
|
March 4, 2004 |
LAKSHMI VILAS BANK Vs. S G PURUSHOTHAMAN 58 VYSIAL STREET PONDICHERY
|
March 26, 2004 |
Lalchand Menghraj Vs. S V Mathaprasad
|
April 27, 2004 |
Lalitha ALIAS Kateeja Vs. State
|
November 24, 2004 |
Lalji Rao Vs. Jayarama Rao
|
April 23, 2004 |
Lawrance Vs. Deputy General Manager Zonal Manager Reviewing Authority Central Bank of India
|
April 5, 2004 |
Life Insurance Corporation of India Vs. Life Insurance Corporation of India
|
December 29, 2004 |
Lingam Vs. State of Tamil Nadu
|
March 16, 2004 |
LOGANATHAN L Vs. M D TAMIL NADU EXPRESS STATE TRANS CORPN
|
September 15, 2004 |
LOORDHU AMMAL EDUCATIONAL TRUST Vs. UNIVERSITY OF MADRAS
|
December 6, 2004 |
LORDS INSULLATIONS INDIA PRIVATE LIMITED Vs. REGIONAL DIRECTOR DEPARTMENT OF COMPANY AFFAIRS
|
August 13, 2004 |
LOURDUMARY Vs. STATE
|
January 20, 2004 |
M A Perumal Raja Manager Vs. Managing Director Tamil Nadu Textile Corporation Ltd
|
September 1, 2004 |
M A PERUMAL RAJA MANAGER PURCHASE TAMIL NADU TEXTILE CORPORATION LIMITED COIMBATORE Vs. MANAGING DIRECTOR TAMIL NADU TEXTILE CORPORATION LIMITED COIMBATORE
|
September 23, 2004 |
M ANANDAN Vs. TAMILNADU ELECTRICITY BOARD
|
March 16, 2004 |
M ANNADURAI Vs. SMT C MANGALAM
|
April 16, 2004 |
M ASIK ALI Vs. STATE OF TAMIL NADU
|
April 19, 2004 |
M BALADANDAPANI Vs. SECRETARY
|
August 12, 2004 |
M Balasubramaniam Vs. Gopalakrishna Odayar
|
December 1, 2004 |
M Bhaskara Rao Vs. Commanding Officer Sainik Aspatal Military Hospital
|
June 29, 2004 |
M C Thangavelan Vs. T S Sivarama Rao
|
February 11, 2004 |
M CHINNAPPAN Vs. M RANGANATHAN
|
October 18, 2004 |
M CHITARAIKANI Vs. STATE
|
September 9, 2004 |
M CHOKKAPPAN Vs. C SELVARAJ
|
April 7, 2004 |
M D R KANIYAN MINOR Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
August 6, 2004 |
M DEVRAJ Vs. JOHANSON
|
September 9, 2004 |
M DURAI Vs. STATE OF TAMIL NADU
|
July 15, 2004 |
M Ekambaram Vs. State of Tamil Nadu
|
October 29, 2004 |
M G Singaravelu Vs. State
|
November 25, 2004 |
M GANESHMOORTHY Vs. S KALIAPERUMAL
|
December 10, 2004 |
M GUNASEELAN Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
September 21, 2004 |
M Jayaraman Vs. Chief of the Army General
|
December 16, 2004 |
M Joseph Rathnasamy Vs. Government of Tamil Nadu
|
November 25, 2004 |
M K G SELVARAJAN Vs. STATE
|
January 21, 2004 |
M K KANDASAMI Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL
|
September 10, 2004 |
M K MUHAMMAD FATHIMA ABDUL HAMEED ABDUL KAREEM BALKIS BEEVI RAHMATUNNISA JALMANACHIA Vs. M K MUHAMMED IBRHIM THANJAVUR CO OPERATIVE MARKETING FEDERATION LTD
|
January 30, 2004 |
M K S Mohammed Rafi Vs. Joint Commissioner of Customs
|
December 3, 2004 |
M K Santhanam Vs. State of Tamil Nadu
|
January 1, 2004 |
M K SIRAJUDEEN Vs. STATE
|
April 23, 2004 |
M KAYETHEY AJAM Vs. ANANTHI alias AMEENA BIVI
|
August 16, 2004 |
M KOTHANDAPANI Vs. DHANAMMAL
|
February 20, 2004 |
M KRISHNAMURTHI Vs. T SAMARAKODI
|
June 22, 2004 |
M KRISHNASWAMY Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL
|
September 17, 2004 |
M KUMARASAMY COLLEGE OF ENGINEERING Vs. GOVERNMENT OF TAMIL NADU
|
August 23, 2004 |
M L R Company V P Lakshmanasamy Vs. Revenue Divisional Officer
|
February 17, 2004 |
M LATCHUMANAN Vs. UNION TERRITORY OF PONDICHERRY
|
October 29, 2004 |
M Madhanraj Vs. Managing Director
|
February 24, 2004 |
M MOHAMED MOHIDEEN Vs. ASHA GOLD COVERING WORKS
|
April 28, 2004 |
M Mohamed Sherief Vs. Deputy Registrar of Co operative Societies
|
February 16, 2004 |
M Mohammed Zhaoor Vs. Sub Inspector of Police
|
December 7, 2004 |
M MURUGAN Vs. QUEEN JHANSI VETRIKODI
|
March 10, 2004 |
M Murugan Vs. L A Muthu
|
June 21, 2004 |
M MUTHUSAMY NAICKER Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER
|
November 1, 2004 |
M Muthusamy Udayar died Vs. Special Commissioner
|
October 14, 2004 |
M Nagarajan alias M A Nagaraja Pillai Vs. R Selvaraj
|
February 16, 2004 |
M NALLUSAMY Vs. K SUBRAMANIAM
|
November 30, 2004 |
M NATARAJAN Vs. GOVT OF TAMIL NADU
|
March 30, 2004 |
M P ANANDAM PILLAI Vs. STATE
|
August 13, 2004 |
M PANDURANGAN Vs. GOVERNMENT OF TAMIL NADU
|
January 29, 2004 |
M PARVATHI AMMAL Vs. JAYALAKSHMI AMMAL
|
February 16, 2004 |
M PITCHAI Vs. EXECUTIVE OFFICER MOONGILANAI KAMATCHIAMMAN TEMPLE
|
April 1, 2004 |
M PRAMILA Vs. CHENNAI PORT TRUST
|
August 26, 2004 |
M R Palanisamy Vs. Thanthai Periyar Transport Corporation Limited
|
November 4, 2004 |
M RADHESHYAMLAL Vs. SHAILESH
|
September 22, 2004 |
M RAJAN ISSAC Vs. CHAIRMAN and MANAGING DIRECTOR
|
April 29, 2004 |
M RAJARATHINAM Vs. GENERAL MANAGER ADMN TAMIL NADU STATE EXPRESS TRANSPORT CORP LTD
|
September 29, 2004 |
M RAMARAJU Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES TIRUCHIRAPPALLI REGION
|
August 13, 2004 |
M Ramesh Vs. State of Tamil Nadu
|
February 19, 2004 |
M Rathinasabapathi Vs. State of Tamil Nadu rep Secretary to Government
|
April 19, 2004 |
M S Ahamed Mohideen Vs. Salson
|
November 25, 2004 |
M S Kumanan Vs. S S Mari Chettiar Trust
|
April 30, 2004 |
M S Ummar Sahib Vs. M P Stanes
|
May 25, 2004 |
M S Vasudev Bhat alias Vs. Boniface
|
February 3, 2004 |
M S Venkataraman ALIAS Venkatesh Vs. State
|
November 24, 2004 |
M SAILAPPAN Vs. EXECUTIVE OFFICER
|
August 10, 2004 |
M Sakthivel Vs. Union of India
|
September 17, 2004 |
M SAMPATH Vs. GEETHANJALI INVESTMENTS
|
March 26, 2004 |
M SARAVANACHELVAM Vs. COMMISSIONER R S MANGALAM PANCHAYAT UNION
|
October 15, 2004 |
M Sathiyapriya Vs. Secretary to Government
|
December 23, 2004 |
M Seela Vs. District Elementary Educational Officer
|
June 25, 2004 |
M SHAJAHAN Vs. B DHANALAKSHMI
|
March 4, 2004 |
M SHANMUGAM Vs. MAHESWARAN
|
June 16, 2004 |
M SHANTHI Vs. CHANCELLOR MADURAI KAMARAJ UNIVERSITY
|
March 17, 2004 |
M Sivabalan Vs. State of Tamil Nadu
|
March 13, 2004 |
M SIVABALAN Vs. STATE OF TAMIL NADU
|
February 13, 2004 |
M SIVAKUMAR Vs. GOVERNMENT OF TAMIL NADU
|
September 23, 2004 |
M Sivashankari Vs. Principal Government Law College
|
December 6, 2004 |
M Suryakumar Vs. Mani
|
December 2, 2004 |
M TATABAI Vs. B KRISHNAMURTHY AND OTHERS
|
March 24, 2004 |
M THANGAMANI Vs. DEPUTY INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
August 18, 2004 |
M Thangaraj Vs. Union of India rep
|
March 3, 2004 |
M Thangarajan Vs. Deputy Commissioner
|
February 27, 2004 |
M Thangavelu Vs. Inspector of Police
|
December 15, 2004 |
M Thiagarajan Vs. M Maruthachalam
|
December 1, 2004 |
M U A ARUMUGAPERUMAL AND SONS Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER FAC SRIVILLIPUTTUR
|
July 30, 2004 |
M U MOHAMMED IBRAHIM Vs. SECRETARY TAMIL NADU WAKF BOARD NO 3 SANTHOME HIGH ROAD MADRAS 6
|
March 19, 2004 |
M Uttam Reddi Vs. Inspector of Factories
|
March 1, 2004 |
M UTTAM REDDI Vs. INSPECTOR OF FACTORIES CIRCLE V CHENNAI
|
March 5, 2004 |
M V Ganesh Vs. Commercial Tax Officer
|
May 18, 2004 |
M VASANTHA Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
February 5, 2004 |
M VEERAGNANALAKSHMI Vs. L I C OF INDIA
|
September 3, 2004 |
M Veerappan Vs. State of Tamil Nadu
|
June 24, 2004 |
M VELMURUGAN Vs. P SRINIVASAN
|
August 13, 2004 |
M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY V Vs. M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY SCHOOL REP
|
February 10, 2004 |
M Venkatesh Vs. Presiding Officer
|
October 29, 2004 |
M VENUGOPAL Vs. G MANOHAR
|
July 23, 2004 |
M. THIAGARAJAN Vs. M. MARUTHACHALAM
|
February 1, 2004 |
M.T. CHIDAMBARAM Vs. ELECTION COMMISSIONER, STATE ELECTION COMMISSION
|
November 23, 2004 |
MADALAIMARY Vs. STATE
|
July 19, 2004 |
Madhavaram Milk Colony Madhavaram Milk Colony Vs. State of Tamilnadu
|
December 3, 2004 |
MADRAS CEMENTS LIMITED, REP BY T R LAKSHMI NARAYANAN Vs. VUGGAM SAMBASIVA RAO, PROPRIETOR OF SAMBASIVA CEMENT STORES
|
June 17, 2004 |
MADRAS EDUCATION AND RESEARCH INTEGRATED TRUST MERIT Vs. PERIYAR UNIVERSITY
|
November 25, 2004 |
MADRAS SHEET GLASS WORKS PVT LTD Vs. STATE OF TAMIL NADU
|
August 10, 2004 |
Madura Coats Vs. Deputy Commissioner of Income Tax
|
December 15, 2004 |
Madura Coats Workers Co operative Stores LTD Vs. Union of India
|
December 7, 2004 |
MADURA SUGARS STAFF UNION Vs. MADURA SUGARS MILLS
|
December 14, 2004 |
Madura Sugars Staff Union Vs. Madura Sugar Mills
|
October 20, 2004 |
MADURAI DISTRICT PANDIYAN CONSUMER CO-OPERATIVE WHOLESALE STORES LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER TAMIL NADU SHOPS AND ESTABLISHMENTS ACT 5/2 KOOTURAVU MALIGAI INDRA NAGAR ANNA NAGAR EAST Ï 625 020
|
March 31, 2004 |
MADURAI GANESAN ALAGUSUNDARAM GANESAMOORTHY Vs. STATE OF TAMIL NADU
|
February 17, 2004 |
MADURAI GANESAN ALAGUSUNDRAM GANESAMOORTHY VEERA ILAVARASAN BOOMINATHAN P S MANIAM SIVANTHIAPPAN NAGARAJAN Vs. STATE OF TAMILNADU
|
January 12, 2004 |
Madurai Ganesan ALIAS Ganesan Vs. State rep
|
April 7, 2004 |
MADURAI KAMARAJAR UNIVERSITY PALKALAI KALAGA ANAITHU VIDHUTHI OOLIYARGAL SANGAM Vs. REGISTRAR MADURAI KAMRAJ UNIVERSITY
|
January 27, 2004 |
MADURAI MANAGER OLD MOTOR SPARE PARTS DEALERS' ASSOCIATION Vs. MADURAI CITY MUNICIPAL CORPORATION
|
February 17, 2004 |
MADURANTAKAM CO-OPERATIVE SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 6, 2004 |
Magalakshmi Vs. State of Tamilnadu
|
June 22, 2004 |
MAGI ALIAS MAHENDRAN ALIAS RAVI Vs. COMMISSIONER OF POLICE
|
September 28, 2004 |
MAHALAKSHMI TRADING HOUSE 7/64 BHIM GHALI VISHWAS NAGAR SHAHDARA DELHI 110 032 Vs. TAMIL NADU TAXATION SPECIAL TIRUBNAL CHENNAI?
|
September 30, 2004 |
MAHALAKSHMI TRUST Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT ADMINISTRATION
|
July 16, 2004 |
Mahboob Basha Vs. Nannima alias Hajara Bibi
|
February 9, 2004 |
MAHESWARI Vs. COMMISSIONER OF POLICE
|
November 17, 2004 |
MALAIARASAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR RAMANATHAPURAM STATE OF TAMIL NADU
|
January 27, 2004 |
MALLADI PROJECTS MANAGEMENT CENTRE PVT LTD Vs. D C M FINANCIAL SERVICES LTD
|
January 22, 2004 |
Mamoola Begum alias Vs. Shabbir Ahmed
|
February 4, 2004 |
MANAGEMENT ARUL ANANDAR COLLEGE KARUMATHUR Vs. PRESIDING OFFICER LABOUR COURT MADURAI
|
March 17, 2004 |
MANAGEMENT NEDUNKULAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
|
October 8, 2004 |
MANAGEMENT OF BEST AND CROMPTON ENGG LTD Vs. PRESIDING OFFICER II ADDL LABOUR COURT AND R
|
July 28, 2004 |
MANAGEMENT OF CENTRAL THEATRE Vs. CONTROLLING AUTHORITY PAYMENT OF GRATUITY ACT
|
February 24, 2004 |
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER
|
November 3, 2004 |
MANAGEMENT OF COIMBATORE DISTRICT CONSUMER CO OP Vs. INSPECTOR OF LABOUR
|
June 24, 2004 |
MANAGEMENT OF COIMBATORE DISTRICT CONSUMERS CO OPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT
|
February 18, 2004 |
MANAGEMENT OF COIMBTORE DISTRICT CENTRAL CO OPERATIVE BANK Vs. PRESIDING OFFICER LABOUR COURT
|
November 3, 2004 |
MANAGEMENT OF COMERIN CREPE MILL Vs. G AYYAPPAN
|
April 21, 2004 |
Management of Devala Tea Division Vs. Presiding Officer
|
September 29, 2004 |
Management of Dheeran Chinnamalai Transport Corporation LTD Vs. Presiding Officer
|
March 6, 2004 |
MANAGEMENT OF EID PARRY INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
|
November 18, 2004 |
MANAGEMENT OF GE POWER CONTROLS PVT LTD Vs. WORKMEN OF GE POWER CONTROLS PVT LTD
|
December 17, 2004 |
MANAGEMENT OF HOTEL SOUTHERN (P) LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND M THANGAVEL
|
November 5, 2004 |
Management of Indotech Electric Company Vs. Presiding Officer
|
November 19, 2004 |
MANAGEMENT OF JEERSTEX ENGINEERING LIMITED COIMBATORE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
|
January 29, 2004 |
Management of Kancheepuram Co Operative House Mortgage Society Vs. E Senthilkumar
|
June 16, 2004 |
MANAGEMENT OF KANCHEEPURAM MURUGAN SILK WEAVERS COOPERATIVE PRODUCTION AND SALES SOCIETY LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
August 13, 2004 |
MANAGEMENT OF KASTURI MILLS LIMITED COIMBATORE Vs. COMMISSIONER OF LABOUR
|
March 3, 2004 |
MANAGEMENT OF KATTABOMMAN TRANSPORT CORPORATION LTD Vs. P SUNDARAM
|
December 15, 2004 |
MANAGEMENT OF KONGANAPURAAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. P O LABOUR COURT
|
March 16, 2004 |
MANAGEMENT OF LAKSHMI VILAS BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR
|
September 23, 2004 |
MANAGEMENT OF MAHALAKSHMI BUILDERS Vs. A GOVINDASWAMY
|
January 27, 2004 |
MANAGEMENT OF METKAM SILICON LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM
|
April 19, 2004 |
Management of National Cooperative Sugar Mills LTD Vs. Presiding Officer Labour Court
|
April 26, 2004 |
MANAGEMENT OF RANE BRAKE LININGS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
February 16, 2004 |
MANAGEMENT OF RAS THEATRE Vs. P O LABOUR COURT SALEM
|
February 26, 2004 |
MANAGEMENT OF SALEM STEEL PLANT Vs. PRESIDING OFFICER LABOUR COURT
|
September 17, 2004 |
MANAGEMENT OF SECALES LIMITED Vs. P O LABOUR COURT
|
April 8, 2004 |
Management of Sundaram Abex LTD Vs. Presiding Officer
|
February 11, 2004 |
MANAGEMENT OF TAMIL NADU CEMENTS CORPORATION LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
November 18, 2004 |
MANAGEMENT OF TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
|
March 9, 2004 |
MANAGEMENT OF TAMIL NADU STATE APEX CO OPERATIVE BANK Vs. WORKMEN REP
|
November 20, 2004 |
Management of Thanthai Periyar Transport Vs. R Jagadeesan
|
December 21, 2004 |
MANAGEMENT OF THIRUMAYAM RURAL ELECTRIC CO OPERATIVE SOCIETY LTD Vs. S PACKIAM
|
February 11, 2004 |
MANAGEMENT OF TIRUCHENDUR SARVODAYA SANGAM Vs. A NATARAJAN
|
November 9, 2004 |
MANAGEMENT OF VOLLORE CO OP SUGAR MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE
|
September 27, 2004 |
MANAGEMENT PALAYAMKOTTAI URBAN COOPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI
|
September 17, 2004 |
MANAGEMENT RANI MANGAMMAL TRANSPORT CO LTD Vs. S MURUGAVEL
|
January 28, 2004 |
MANAGEMENT TUTICORIN PORT TRUST Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
|
September 22, 2004 |
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. BALAMURUGAN
|
August 25, 2004 |
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. V BALAMURUGAN
|
August 25, 2004 |
MANAGING DIRECTOR PALLAVAN TRANSPORT Vs. Y GANESAN
|
August 25, 2004 |
Managing Director Tamil Nadu State Transport Corporation Vs. Lakshmi
|
April 8, 2004 |
Managing Director Tamil Nadu State Transport Corporation Limited Vs. Rajaraman
|
June 29, 2004 |
Managing Director Tamil Nadu State Transport Corporation LTD Vs. Angammal
|
April 7, 2004 |
Managing Director Thanthai Periyar Transport Corporation Vs. G Kuppan
|
November 25, 2004 |
MANGAIYARKARASI Vs. STATE OF TAMILNADU
|
September 22, 2004 |
Mangalambal Vs. Anjali Devi
|
October 15, 2004 |
Mani Vs. State
|
February 10, 2004 |
MANI ALIAS SUBRAMANI Vs. E V VISWANATHAN
|
March 19, 2004 |
MANIMALAN Vs. K SUBRAYAN
|
April 19, 2004 |
MANOHARAMMMA HOTELS AND INVESTMENTS PVT LTD Vs. ARUNA HOTELS LTD
|
February 20, 2004 |
MANOHARAN Vs. STATE
|
March 18, 2004 |
Manokaran Vs. Rajeswari
|
July 8, 2004 |
MANSOOR ALI Vs. GOVERNMENT OF TAMIL NADU
|
August 10, 2004 |
MARAPPAN MARIAMMAL Vs. COLLECTOR DHARMAPURI DISTRICT
|
February 9, 2004 |
MARI UDAYAR Vs. RAMASAMI UDAYAR
|
March 17, 2004 |
MARIA SUSAI ALIAS FELIX Vs. STATE OF PONDICHERRY
|
December 9, 2004 |
Mariadoss Vs. Manohari Fernandal
|
June 15, 2004 |
MARIAMMAL Vs. MYMOON BIBI
|
March 29, 2004 |
Mariammal Vs. State of Tamil Nadu
|
December 30, 2004 |
Mariappa Gounder Vs. District Collector
|
March 8, 2004 |
MARIAPPAN Vs. STATE
|
December 14, 2004 |
Mariappan Vs. State
|
December 1, 2004 |
MARIAPPAN ALIAS MUTHAN Vs. V SELVAN
|
March 16, 2004 |
MARIAPRAKASAM Vs. UPAKARAMARY
|
November 17, 2004 |
MARIMUTHU Vs. STATE
|
March 26, 2004 |
Mariya Selvam Vs. State
|
December 20, 2004 |
MARIYAM BEEVI ALIAS MURBHY Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PUBLIC SC DEPARTMENT SECRETARIAT CHENNAI 600 009
|
March 23, 2004 |
MARUDHAKASI A KASI Vs. DEPUTY INSPECTOR GENERAL OF POLICE TIRUCHIRAPALLI RANGE and INCHARGE COMMISSIONER OF POLICE TIRUCHIRAPALLI CITY TIRUCHIRAPALLI
|
March 9, 2004 |
Maruthachalam Vs. Balaraman
|
February 26, 2004 |
MARUTHI MINERALS Vs. STATE OF TAMIL NADU
|
February 3, 2004 |
Mary Rajasekaran Vs. Presiding Officer First Additional Labour Court
|
March 24, 2004 |
MASANAM UTHAMAPURAM CUMBAM Vs. STATE THROUGH INSPECTOR OF POLICE C S C I D UTHAMAPALAYAM
|
March 6, 2004 |
Masiammal Vs. Narasakka
|
November 8, 2004 |
Masilamani Vs. Deputy Commissioner of Labour I
|
October 29, 2004 |
MASILAMANI Vs. MURUGESAN
|
April 16, 2004 |
Masilamani Vs. Raghurama Gounder
|
May 24, 2004 |
MATHIAYAN Vs. STATE
|
July 8, 2004 |
MAYA APPLIANCES PRIVATE LIMITED NO 2 OLD NO 8 BOAT CLUB I AVENUE CHENNAI 28 Vs. PIGEON APPLIANCES PRIVATE LIMITED NO 27 I FLOOR MALIGE COMPLEX SUBRAMANYA ROAD CHICKALASANDRA BANGALORE 560 061
|
August 18, 2004 |
Mayil alias Mayilvahanan Vs. State
|
June 23, 2004 |
MD. MUZAM @ THAMBI Vs. INTELLIGENCE OFFICER, N.C.B.
|
September 21, 2004 |
MEENAKSHI SAW MILL Vs. CAUVERY TIMBER COMPANY PRIVATE LIMITED
|
February 5, 2004 |
MEENAKSHIAMMAL Vs. GOPALAKANNAN
|
June 25, 2004 |
MEHRUNNISSA Vs. ANNAMMAL
|
April 2, 2004 |
Member Appropriate Authority Income tax Department Vs. M Ravindranath
|
November 18, 2004 |
Member Secretary Vs. Pauls Teacher Training Institute
|
December 13, 2004 |
MERIT SCADA AUTOMATION PVT LTD Vs. SANMAR INDUSTRIAL SYSTEM LTD
|
July 26, 2004 |
METROPOLITAN TRANSPORT CORPORATION Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
March 15, 2004 |
METROPOLITAN TRANSPORT CORPORATION CHENNAI DN I LTD Vs. PADMINI SIVARAMAKRISHNAN
|
September 16, 2004 |
METROPOLITAN TRANSPORT CORPORATION LTD Vs. U DURAIKANNAU
|
August 26, 2004 |
MGMT OF BEST and CROMPTON ENGINEERING LTD Vs. P OFFICER
|
July 28, 2004 |
Michael Mary Vs. Ramesh
|
March 12, 2004 |
MICROMERITICS ENGINEERS PVT. LTD. Vs. S. MUNUSAMY
|
August 2, 2004 |
MINOR D RAM Vs. JAWAHARLAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION AND RESEARCH
|
August 12, 2004 |
MINOR SARATHY Vs. REFFEKUNNISSA BEGUM
|
July 22, 2004 |
MIRDHULA KUMARI Vs. WALAJABAD CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
|
August 9, 2004 |
Mohamed Haneefa Vs. T S Arulanandam
|
March 19, 2004 |
Mohamed Rehmatullah Vs. Sankaran
|
February 9, 2004 |
MOHAMMED IDROSE Vs. DUGAR INSULTATION INDIA PVT LTD
|
March 23, 2004 |
MOHAMMED MOHIDEEN LEBBAI Vs. MOHAMMED ASAN THARAGANAR
|
March 10, 2004 |
MOHAN Vs. STATE
|
March 29, 2004 |
MOHAN Vs. INSPECTOR OF POLICE THANDARAMPET CIRCLE THANIPADI
|
September 3, 2004 |
MOHAN Vs. STATE
|
October 28, 2004 |
MOHAN ALIAS MOHANDAS Vs. STATE
|
March 5, 2004 |
MOHAN ALIAS MOHANKUMAR Vs. STATE
|
October 27, 2004 |
Mohan Breweries and Distilleries Limited Vs. Commercial Tax Officer
|
September 10, 2004 |
MOHAN S Vs. PRESIDING OFFICER LABOUR COURT
|
January 30, 2004 |
Mohana Sundari Vs. State of Tamilnadu
|
April 2, 2004 |
Mohanraj Sakthivel Vs. District Magistrate and District Collector
|
November 17, 2004 |
Mohideen Meera Natchi Vs. P S M Segu Mohamed
|
June 18, 2004 |
MOOKANDI @ SAMUDRAM; PONNAIAH KONNAR @ PULIVEERA KONAR AND KRISHNAN KONAR Vs. STATE BY INSPECTOR OF POLICE
|
February 16, 2004 |
Mookandi ALIAS Samudram Vs. State
|
February 16, 2004 |
MOOLCHAND EXPORTS P LTD Vs. MAN PRODUCTEN ROTTERDAM BV
|
July 26, 2004 |
Moorthy Vs. State
|
December 9, 2004 |
MR O ULAGANATHAN Vs. REVENUE DIVISIONAL OFFICER
|
November 24, 2004 |
Mubeena Zakriah Vs. Commissioner of Police Greater
|
March 8, 2004 |
MUNICIPAL CORPORATION OF COIMBATORE Vs. GOVINDASAMY NAIDU HOSPITAL
|
March 15, 2004 |
MUNIRAJ Vs. STATE
|
April 21, 2004 |
MUNUSAMY Vs. STATE
|
September 1, 2004 |
Murthuzaviya Oriental High School Vs. State of Tamil Nadu rep
|
May 18, 2004 |
MURUGAMPAKKAM PRIMARY AGRICULTURAL CO OP BANK Vs. DEPUTY COMMISSIONER OF LABOUR
|
October 8, 2004 |
Murugan Vs. State
|
December 28, 2004 |
MURUGAN Vs. STATE OF TAMIL NADU
|
January 20, 2004 |
MURUGAN A SENTHILVEL A KUMAR Vs. DISTRICT COLLECTOR and DISTRICT MAGISTRATE KANYAKUMARI DIST
|
April 29, 2004 |
MURUGAN AGENCIES Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT AT KANCHEEPURAM
|
February 19, 2004 |
MURUGAN FINANCE Vs. P V PERUMAL
|
July 13, 2004 |
MURUGAN THEATRE Vs. ENTERTAINMENT TAX OFFICER DCTO
|
July 16, 2004 |
Murugappan Vs. Syndicate Bank
|
March 30, 2004 |
Murugesa Naicker died Vs. Govindaraja Nattar
|
November 1, 2004 |
MURUGESA NAICKER DIED Vs. GOVINDARAJA NATTAR
|
November 10, 2004 |
MURUGESAN Vs. SUBBANNA GOUNDER
|
July 1, 2004 |
Muslim Middle School Vs. Vedavalli Ammal Trust
|
December 17, 2004 |
MUTHAMILSELVAN Vs. A. MANICKAM
|
August 27, 2004 |
MUTHIAH KONAR Vs. STATE
|
November 4, 2004 |
Muthu Vs. K V Padmavathi
|
September 17, 2004 |
Muthu Vs. State
|
November 30, 2004 |
Muthu Ganesh Vs. Commissioner
|
December 27, 2004 |
MUTHU K Vs. PRESIDING OFFICER
|
October 15, 2004 |
MUTHUKRISHNAN Vs. NATESAN
|
March 24, 2004 |
MUTHUSAMY Vs. AMMASI ALIAS MUTHU GOUNDER
|
June 23, 2004 |
MYLSAMY N POLLACHI Vs. CHERAN TRANSPORT CORPORATION LIMITED COIMBATORE
|
February 9, 2004 |
N AMARAVATHY Vs. STATE OF TAMILNADU
|
January 23, 2004 |
N AMARAVATHY Vs. V RAMAKRISHNAN
|
January 23, 2004 |
N AMEETHA BEGUM Vs. COMMISSIONER MARUGAPURI PANCHAYAT UNION TIRCHY
|
November 18, 2004 |
N BALASUBRAMANIAM Vs. STATE OF TAMIL NADU, REP BY INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION
|
June 1, 2004 |
N BALASUBRAMANIAM Vs. STATE OF TAMIL NADU
|
June 18, 2004 |
N Boraiah Vs. N Eswaran
|
March 26, 2004 |
N Durai Vs. Ramamurthy
|
November 18, 2004 |
N DURAIKANNU Vs. UNION OF INDIA
|
September 30, 2004 |
N GANESAPANDI Vs. PRESIDING OFFICER LABOUR COURT MADURAI
|
March 5, 2004 |
N HARIHARAN Vs. CHAIRMAN INDIAN OIL CORPORATION
|
March 26, 2004 |
N KAMATCHI NADAR Vs. GOVERNMENT OF TAMILNADU
|
February 13, 2004 |
N Krishnan Vs. Orange Valley Tea Industry
|
November 11, 2004 |
N Kuppusamy Vs. Superintending Engineer
|
December 8, 2004 |
N L C Labour and Staff Union CITU Vs. Chief General Manager PANDA K P AND A Department
|
October 18, 2004 |
N L LAKSHMI Vs. C P SESHADRI
|
December 6, 2004 |
N M S Kamaraj Polytechnic College Vs. Director of Technical Education O o Directorate of Technical Education
|
September 16, 2004 |
N Murari Vs. State of Tamil Nadu
|
December 3, 2004 |
N Murugan Vs. Superintendent
|
January 30, 2004 |
N Nachiappan Vs. Umayal Achi
|
March 1, 2004 |
N NATARAJAN Vs. STATE BANK OF INDIA
|
July 16, 2004 |
N NEELAKANTAN Vs. NIRMALA SETHURAMAN
|
June 25, 2004 |
N Nirmala Vs. Tamil Nadu Public Service Commission
|
February 11, 2004 |
N Packirisamy Vs. Chairman cum Managing Director
|
March 25, 2004 |
N Rajasundaram Vs. Tamil Nadu Water Supply and Drainage Board
|
October 20, 2004 |
N RAMALINGAM Vs. UNION OF INDIA
|
September 28, 2004 |
N Ramu Vs. District Collector Perambulur Thirvalluvur Dt
|
March 9, 2004 |
N RIZWAN AHMED Vs. PERIASAMI PILLAI
|
February 25, 2004 |
N RUKMANI AMMAL Vs. JANAKAMMAL
|
April 1, 2004 |
N S Spance Vs. D S Kanagarajan
|
December 14, 2004 |
N Sampath Kumar Vs. Executive Engineer
|
April 21, 2004 |
N Selvan Vs. Inspector General of Police Southern Sector
|
December 29, 2004 |
N SOMASUNDARAM Vs. BOARD OF DIRECTORS TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
|
March 31, 2004 |
N Suramanian Vs. Indian Bank
|
November 30, 2004 |
N Suriyamuthu Vs. Management of T I Diamond Chain Ltd
|
March 31, 2004 |
N V R KAPALI Vs. UNIVERSITY OF MADRAS
|
February 23, 2004 |
N V V KRISHNA Vs. UNION OF INDIA
|
March 26, 2004 |
N Vasu Chandra Babu Vs. Presiding Officer
|
September 20, 2004 |
N. SRINIVASAN Vs. TMT. UMA RANI
|
June 24, 2004 |
Nachimuthu Vs. State
|
November 29, 2004 |
NAEEM Vs. STATE
|
September 2, 2004 |
Nagaraj Vs. State
|
March 23, 2004 |
Nagarathinam Vs. State
|
June 23, 2004 |
NAGARATHINAM Vs. THE STATE
|
October 11, 2004 |
NAGASUBRAMANIAN Vs. HOPE KNITTING HOME
|
March 11, 2004 |
NALLASIVAM Vs. DAKSHINAMURTHY
|
February 7, 2004 |
NALLATHAMBI Vs. SUPERINTENDENT OF POLICE
|
December 29, 2004 |
NALLUSWAMI Vs. KAMSALA
|
March 17, 2004 |
Namath Watch Co Vs. G Vijayakumar
|
April 17, 2004 |
NARASIMHAN Vs. JAYAKUMARI
|
July 9, 2004 |
Narayana Educational Guidance Society at Tellichery Vs. Permanent Admission Committee
|
November 25, 2004 |
NARAYANASAMY Vs. SUBURAYAN NAGAMUTHU
|
January 29, 2004 |
NARAYANASWAMI NAIDU Vs. GOVINDARAJU NAIDU
|
March 24, 2004 |
NATARAJA AGENCIES Vs. SECRETARY MINISTRY OF PETROLEUM AND NATURAL GAS GOVERNMENT OF INDIA NEW DELHI
|
December 7, 2004 |
NATARAJAN Vs. MARAPPA GOUNDER
|
September 24, 2004 |
NATESA PADAYACHI Vs. NARAYANASAMY PADAYACHI
|
March 17, 2004 |
NATIONAL AGENCY Vs. K NANDA GOPAL CHETTY
|
March 29, 2004 |
National Elementary School Vs. R M Sundaram
|
April 17, 2004 |
NATIONAL GENERAL EMPLOYEES UNION CENTRAL CATTLE BREEDING FARM BRANCH ALAMATHI CHENNAI 52 Vs. DIRECTOR CENTRAL CATTLE BREEDING FARM ALAMATHI
|
February 20, 2004 |
NATIONAL INSTITUTE OF EPIDEMIOLOGY Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
|
July 23, 2004 |
NATIONAL INSURANCE CO LTD Vs. V PRABHU DAS
|
August 23, 2004 |
NATIONAL INSURANCE CO LTD Vs. P SUBHASHINI PERUMAL
|
September 20, 2004 |
NATIONAL INSURANCE CO LTD Vs. CHITRA
|
November 16, 2004 |
NATIONAL SMALL INDUSTRIES CORPORATION Vs. PRESIDING OFFICER
|
September 20, 2004 |
NAZIR MARICAR Vs. MARSHALLS SONS AND CO INDIA LTD
|
November 26, 2004 |
Nedungadi Bank LTD Vs. Pondy Metal Rolling Mills Pvt Ltd
|
March 31, 2004 |
NEELAKANTA PILLAI Vs. CHELLAPPAN PILLAI
|
April 27, 2004 |
NELAMMAI Vs. COMMISSIONER COLACHEL MUNICIPALITY KANYAKUMARI DISTRICT SECRETARY TO GOVERNMENT OF TAMIL NADU DEPARTMENT OF MUNICIPAL ADMINISTRATION FORT
|
February 3, 2004 |
New Ambadi Estates Private Limited Vs. State of Tamil Nadu
|
September 23, 2004 |
NEW BHARATH ENTERPRISES MADRAS Vs. U MOHAN RAO MADRAS
|
September 30, 2004 |
NEW HOWRAH TRANSPORT COMPANY DELHI Vs. METAL BOX INDIA LIMITED
|
January 30, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. R LOGANATHAN
|
February 4, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. RAHAMED
|
March 9, 2004 |
NEW INDIA ASSURANCE CO LTD Vs. MANI
|
July 7, 2004 |
New India Assurance Co LTD Vs. R Venkataraman
|
November 23, 2004 |
NEW INDIA ASSURANCE COMPANY Vs. MINOR KRISHNAN
|
March 25, 2004 |
NEW INDIA ASSURANCE COMPANY LTD Vs. KRISHNAN
|
March 25, 2004 |
New India Assurance Company LTD Vs. K Revathy
|
October 19, 2004 |
New Woodlands Hotel Private LTD Vs. Presiding Officer First Additional Labour Court
|
September 21, 2004 |
NEYVELI LIGNITE CORPORATION LIMITED, REP BY THE CHIEF MARKETING MANAGER, MARKETING BRANCH Vs. ESWARI ENTERPRISES, REP BY ITS MANAGING PARTNER - MR R ASHOKAN
|
April 30, 2004 |
NIIT Limited Vs. Ashish Deb
|
February 13, 2004 |
Niskalp Investments and Trading Company Limited Vs. Arun Shankar
|
November 23, 2004 |
NIVARAM PHARMA PVT LTD Vs. CUSTOMS
|
October 15, 2004 |
NORTH ARCOT DISTRICT CIVIL COURT PUBLIC SERVANTS CO OPERATIVE SOCIETY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
August 13, 2004 |
NORTH COIMBATORE FCI WORKERS KOVAI MAVATTA BARAM THOOKKUVOOR Vs. UNION OF INDIA
|
March 26, 2004 |
NOUSHAD Vs. STATE OF TAMIL NADU
|
February 6, 2004 |
NOVARTIS AG Vs. ADARSH PHARMA
|
April 28, 2004 |
O Fernandes Vs. Tamil Nadu Pollution Control Board
|
December 17, 2004 |
O M S SHAIK UDUMAN AALIM SAHIB Vs. TAMIL NADU WAKF BOARD
|
July 21, 2004 |
O U SINDHA MADHAR Vs. SPECIAL TAHSILDAR ADHI DRAVIDA WELFARE LAND ACQUISITION TENKASI NELLAI KATTABOMMAN DISTRICT
|
April 7, 2004 |
Official Trustee of Tamil Nadu Vs. Assistant Commissioner of Urban Land Tax
|
March 29, 2004 |
OM SINDHOORI CAPITAL INVESTMENTS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
December 3, 2004 |
OP Mani Vs. AMS Thaikka Lebbai
|
January 23, 2004 |
ORIENTAL INSURANCE CO LTD Vs. S RAMESH
|
September 16, 2004 |
ORIENTAL INSURANCE CO LTD Vs. T S SWAMIKANNU
|
August 25, 2004 |
Owners and Residents of Middle Income Group Units of Pondicherry Vs. Pondicherry Housing Board
|
March 11, 2004 |
Owning Integral Coach Factory Vs. Presiding Officer
|
March 23, 2004 |
P Vs. STATE
|
March 17, 2004 |
P A G HUSSAIN MOULANA Vs. UNION OF INDIA
|
October 20, 2004 |
P A K Habib Vs. State of Tamil Nadu
|
April 16, 2004 |
P A MOHAMMED IQBAL Vs. DEPUTY COMMERCIAL TAX OFFICER
|
September 11, 2004 |
P ADHIKESAVELU Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT THIRUVALLUR
|
March 9, 2004 |
P Agasthian Vs. Oil and Natural Gas Corporation Ltd
|
April 6, 2004 |
P Akbar Basha Vs. Sarojini
|
May 12, 2004 |
P Arunachalakani Vs. State of Tamil Nadu
|
October 7, 2004 |
P C ABRAHAM Vs. UNION OF INDIA
|
July 30, 2004 |
P Dayaldas died Vs. O Dhanapal
|
July 12, 2004 |
P DEVADOSS Vs. STATE OF TAMILNADU
|
August 12, 2004 |
P DHANAPAKKIAM Vs. SECRETARY HOLY ANGEL HIGH SCHOOL MADURAI
|
April 2, 2004 |
P Gnanambal Vs. Member Secretary
|
September 30, 2004 |
P GUNABALAN Vs. A SUBBIYAN
|
March 11, 2004 |
P JEYA Vs. UNION OF INDIA
|
August 16, 2004 |
P JOHN SAMUEL Vs. STATE OF TAMILNADU
|
September 21, 2004 |
P K M Shahul Hammed Vs. A Santhanalakshmi
|
February 5, 2004 |
P K Ravichandran Vs. Chairman Tamil Nadu Electricity Board
|
October 18, 2004 |
P KALIDASS Vs. CENTRAL BOARD OF FILM CERTIFICATION
|
September 15, 2004 |
P Kalyani Vs. Secretary to Government Education Department
|
November 26, 2004 |
P KALYANI Vs. STATE OF TAMIL NADU
|
March 6, 2004 |
P Kamalam Vs. R Renukadevi
|
April 30, 2004 |
P LAKSHMI Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
August 20, 2004 |
P M ANBU MANI Vs. CHAIRMAN AND MANAGING DIRECTOR THE STATE TRADING CORPORATION OF INDIA LTD
|
August 11, 2004 |
P M S MUHAMMAD SUHAIL Vs. SUBRAMANYAN
|
April 17, 2004 |
P Madanagopal Vs. N Gangabavani
|
February 27, 2004 |
P Mallika Vs. State of Tamil Nadu
|
March 12, 2004 |
P MEENAKSHIAMMAL Vs. G MURALIDHARAN
|
September 21, 2004 |
P MEISHAK Vs. MANAGEMENT OF MRF LIMITED, REPRESENTED BY ITS GENERAL MANAGER
|
September 17, 2004 |
P MUNIAMMAL Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMILNADU CIVIL SUPPLIES CORPORATION LTD
|
March 8, 2004 |
P Muthiah Vs. Khadi and Village Industries Board
|
September 24, 2004 |
P MUTHUKARUPPAN Vs. PALANIAMMAL
|
March 11, 2004 |
P N PERUVAZHUTHI Vs. REGISTRAR PONDICHERRY UNIVERSITY R VENKATARAMAN NAGAR
|
March 9, 2004 |
P N S GOPINATH Vs. DISTRICT COLLECTOR THENI
|
April 27, 2004 |
P NACHIMUTHU Vs. MATHURAIVELAN
|
April 17, 2004 |
P NEELAKANDAN Vs. CHIEF ENGINEER NORTH CHENNAI THERMAL POWER STATION
|
August 13, 2004 |
P NOOHUKHAN Vs. PAUL RAJ
|
March 23, 2004 |
P Pachiyappan Vs. R Palanisamy
|
December 2, 2004 |
P PALANI Vs. TAMIL NADU WAREHOUSING CORPORATION
|
July 23, 2004 |
P Palanisamy Vs. State
|
November 18, 2004 |
P PARAMASIVAM Vs. STATE OF TAMIL NADU
|
September 27, 2004 |
P PATHIMA MARY Vs. UNION OF INDIA
|
April 20, 2004 |
P PITCHUMANI Vs. MANAGEMENT OF SRI CHAKRA TYRES LTD
|
May 5, 2004 |
P R Sampath Giri Vasan Vs. Presiding Officer
|
April 30, 2004 |
P R Senniappan Vs. Revenue Divisional Officer
|
November 25, 2004 |
P Rajaram Vs. State of Tamil Nadu
|
March 25, 2004 |
P Rajendran Vs. District Collector
|
June 17, 2004 |
P Ramadoss Vs. Revenue Divisional Officer Sivakasi
|
March 31, 2004 |
P Ravi Vs. Union of India
|
March 11, 2004 |
P Rayappan Vs. Special Tahsildar Land Acquisiton
|
September 27, 2004 |
P S A THAMOTHARAN Vs. DALMIA CEMENTS B LTD
|
September 27, 2004 |
P S ARUNACHALAM Vs. SAKTHI FINANCE LIMITED
|
March 4, 2004 |
P S BALASUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU
|
April 15, 2004 |
P S Hajee Abdul Kareem Sahib Vs. Jaibunnisa Bi
|
January 22, 2004 |
P S Janakavalli Ammal Vs. Regional Manager
|
June 29, 2004 |
P S K FINANCE AND CHIT FUNDS LTD Vs. R GOVINDHAN
|
October 20, 2004 |
P Shanmugasamy Vs. Kausalya alias Krishnaveni
|
June 29, 2004 |
P SHANMUGASUNDARAM Vs. DISTRICT REVENUE OFFICER TIRUNELVELI NELLAI KATTABOMMAN DISTRICT
|
November 16, 2004 |
P SIVALINGAM Vs. DIRECTOR OF ELEMENTARY EDUCATION
|
July 16, 2004 |
P Subbarayan Vs. Union of India
|
December 6, 2004 |
P Sundaram Vs. Deputy Registrar Co operative Society Krishnagiri
|
April 28, 2004 |
P SUNDARI NADACHI Vs. APPIAMMA NADACHI
|
August 16, 2004 |
P SURBRAMANIAN Vs. ORIENTAL INSURANCE CO LTD
|
April 2, 2004 |
P Surya Rao Vs. Oil and Natural Gas Corporation Ltd
|
April 29, 2004 |
P SUSILA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
|
September 14, 2004 |
P Telsa Vs. Chairman Tamilnadu Electricity Board
|
November 5, 2004 |
P Thangavelu Vs. Mangayarkarasi
|
February 13, 2004 |
P THIRIKOODA RAJAPPAN Vs. CHAIRMAN AND MANAGING DIRECTOR VIJAYA BANK HEAD OFFICE BANGALORE
|
July 7, 2004 |
P V Deenathayalan Vs. Hanumantha Rao
|
April 23, 2004 |
P V SURYAPRAKASH Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS CHENNAI
|
April 29, 2004 |
P VALLIAMMAL Vs. STATE OF TAMILNADU
|
July 22, 2004 |
P VENKATARAMA REDDY Vs. R ASWATHNARAYANASETTY
|
April 26, 2004 |
P VISWANATHAN Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL CHENNAI
|
July 13, 2004 |
P ZAINULABIDEEN Vs. KMH SAHUL HAMEED ALIAS ABU ABDULAH
|
February 25, 2004 |
P. ANAND NARSIMHA RAJ Vs. DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY
|
November 18, 2004 |
P.R. PRABHAKAR Vs. COMMISSIONER OF INCOME TAX, COIMBATORE
|
May 18, 2004 |
Pachiappan Vs. Govt of Tamil Nadu
|
January 29, 2004 |
PACKIRISAMY Vs. STATE OF PONDICHERRY
|
July 12, 2004 |
PADANILAM WELFARE TRUST Vs. STATE GOVERNMENT OF TAMILNADU
|
September 11, 2004 |
Padma Vs. State
|
February 16, 2004 |
PADMANABHAN Vs. STATE BY INSPECTOR OF POLICE
|
June 16, 2004 |
Padmavathi Vs. State of Tamil Nadu
|
December 29, 2004 |
PADMAVATHI AMMAL Vs. TAMIL NADU ELECTRICITY BOARD
|
February 13, 2004 |
PADMAVATHI AMMAL Vs. S MUTHIAH
|
July 16, 2004 |
Palani Vs. State
|
December 13, 2004 |
PALANI Vs. CHELLIAH
|
August 26, 2004 |
Palanisamy Vs. State
|
October 28, 2004 |
PALANIVELU Vs. STATE
|
July 15, 2004 |
PALANIVELU @ VELU Vs. STATE BY INSPECTOR OF POLICE, VIRALIMALAI POLICE STATION
|
March 6, 2004 |
PALANIYAMMAL Vs. SELLAPPAN
|
July 6, 2004 |
Palaniyandi Vs. Vairaperumal
|
November 19, 2004 |
Pallavan Transport Corporation LTD Vs. T Mallika
|
December 30, 2004 |
PALLAVAN TRANSPORT CORPORATION LTD Vs. V P JALEEL
|
September 9, 2004 |
PANDI Vs. SEENIAMMAL
|
March 26, 2004 |
PANDIAN Vs. STATE
|
June 23, 2004 |
PANDIAN ROADWAYS CORPORATION LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
December 21, 2004 |
PANDIAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER
|
December 21, 2004 |
PANDIARAJAN AND OTHERS Vs. KORANGI THYAGARAJAN AND OTHERS
|
December 8, 2004 |
Pandiyan Vs. Inspector of Police
|
December 8, 2004 |
Pandiyan Roadways Corporation LTD Vs. Commercial Tax Officer Mahal Assessment Circle
|
April 30, 2004 |
Pandurangan Vs. Sakkubai
|
September 24, 2004 |
Panneer alias Arularasu Vs. Mohanan
|
March 17, 2004 |
Panneerselvam Vs. Special Officer Avudayarkoil Primary Agricultural and Rural Development Bank Ltd
|
April 7, 2004 |
PANNERSELVAM Vs. MUTHUKRISHNA NAIDU
|
April 8, 2004 |
PANNERSELVAM Vs. STATE THROUGH THE INSPECTOR OF POLICE CBI SPE MADRAS
|
April 16, 2004 |
Pappannan Vs. State of Tamil Nadu
|
September 13, 2004 |
PARANTHAMAN S O KASI VISWANATHAN Vs. STATE
|
April 5, 2004 |
PARITHI ILAMVAZHUTHI Vs. THIRU RAJENDRA KUMAR INSPECTOR OF POLICE L AND O
|
October 29, 2004 |
Parry and Co LTD Vs. Deputy Commissioner of Income Tax
|
March 29, 2004 |
PARVATHY Vs. POST MASTER GENERAL
|
October 15, 2004 |
Patel Mohallah Sunnah Jamath Majeeth Vs. S S Mohammed Kasim
|
March 18, 2004 |
PATEL ROADWAYS Vs. SESHASAYEE INDUSTRIES LTD
|
August 20, 2004 |
PATTUMANI Vs. UTHRAMBAL
|
March 17, 2004 |
Pauldas Vs. State
|
July 15, 2004 |
PAULRAJ Vs. T M MATHALAI NADAR SONS
|
March 23, 2004 |
Pavadai Vs. State
|
February 5, 2004 |
Pavandeep Singh Vs. State Transport Authority
|
July 9, 2004 |
PERIASAMY Vs. STATE
|
June 28, 2004 |
Periaswamy Vs. State
|
July 13, 2004 |
PERIYANAYAKAM Vs. GEORGE JEYASEELAN
|
December 29, 2004 |
Periyasamy Vs. State
|
November 22, 2004 |
Perumal Vs. State
|
November 19, 2004 |
Perumal Vs. State
|
December 23, 2004 |
Perumal Vs. State
|
October 19, 2004 |
PERUMAL Vs. SUPERINTENDENT OF POLICE KANCHEEPURAM DISTRICT
|
June 17, 2004 |
PERUMAL Vs. STATE
|
February 13, 2004 |
PERUMAL JEYARAMAN Vs. STATE OF TAMILNADU
|
April 29, 2004 |
Perumal Mandadi Vs. Special Tahsildar Adi Dravidar Welfare
|
March 29, 2004 |
PERUMAL NAICKER Vs. RATHINA NAICKER
|
June 15, 2004 |
PERUMAL P S L Vs. K BALIAH
|
February 6, 2004 |
Perundurai Citizens Welfare Society Vs. Tamil Nadu Pollution Control Board
|
December 20, 2004 |
PETCHIAMMAL Vs. STATE
|
March 17, 2004 |
PETER Vs. STATE
|
July 21, 2004 |
Peter Francis Vs. State
|
December 21, 2004 |
PETER JHON AND ANOTHER Vs. THE SUPERINTENDENT OF CUSTOMS, CUSTOMS SEA BASE PARTY, TIRUCHENDURE
|
April 2, 2004 |
Petharan Vs. State
|
December 3, 2004 |
PETROMARINE PRODUCTS LTD Vs. OCEAN MARINE SERVICES CO LTD
|
January 1, 2004 |
PHI SEEDS LIMITED Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR TEYNAMPET CHENNAI 6
|
March 9, 2004 |
Philips India Limited Vs. Assistant Commissioner CT
|
May 18, 2004 |
Philomina Vs. State
|
February 26, 2004 |
PILLAPPA Vs. STATE OF TAMIL NADU
|
August 31, 2004 |
PL RAMANATHAN Vs. K GEETHA
|
August 16, 2004 |
Ponnachi Vs. Ranjitha Bai
|
March 12, 2004 |
Poomayil Vs. District Collector
|
September 22, 2004 |
POONGAVANAM Vs. PANDURANGAN alias PANDU
|
March 10, 2004 |
Poorna Thayammal Vs. Y Anwar
|
April 2, 2004 |
POOSARI ALIAS SEERANGAN Vs. STATE
|
October 28, 2004 |
Pope John Paul Vs. Permanent Admission Committee
|
November 25, 2004 |
PPN POWER GENERATING COMPANY LIMITED Vs. PPN MAURITIUS COMPANY
|
October 8, 2004 |
PR JAYAKUMAR Vs. AMIRTHARAJ AND OTHERS
|
March 9, 2004 |
PRABHAKARAN Vs. Secretary To Government
|
February 13, 2004 |
PRABHAKARAN Vs. STATE
|
February 13, 2004 |
PRANAVA ALLOY CASTINGS P LTD Vs. STATE OF TAMIL NADU
|
September 7, 2004 |
PREMA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
|
September 9, 2004 |
President Savriyarpattinam Village Panchayat Vs. Santhiyagu
|
January 22, 2004 |
Principal Sessions Judge Vs. State
|
March 26, 2004 |
PUNJAB NATIONAL BANK LTD Vs. A K JAYAPRAKASH
|
December 10, 2004 |
PURATCHI THALAIVAR M G R TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT MADRAS
|
March 4, 2004 |
Pushparaj Vs. Chellan
|
February 27, 2004 |
Pushparaj Vs. A S Devan
|
March 24, 2004 |
PUSHPAVALLI Vs. DISTRICT COLLECTOR
|
August 9, 2004 |
PVG INDUSTRIES Vs. PREMIER INDUSTRIES DRIVES P LTD
|
November 1, 2004 |
R Arockiasamy Vs. District Collector
|
July 7, 2004 |
R Ayyanar Vs. State
|
November 24, 2004 |
R B ANDSons Vs. Director General of Foreign Trade Udyog Bhawan Ministry of Commerce
|
January 23, 2004 |
R BOOPATHY Vs. DIRECTOR MOTOR VEHICLE AND MAINTENANCE DEPARTMENT GOVERNMENT OF TAMIL NADU
|
August 13, 2004 |
R Britto Anand alias Bharat Anand Vs. State
|
November 16, 2004 |
R C ELANGOVAN Vs. GOVERNMENT OF TAMIL NADU
|
September 14, 2004 |
R DEIVANAI AMMAL Vs. MEENAKSHI AMMAL
|
July 13, 2004 |
R Elangovan Vs. Tamil Nadu Government
|
September 24, 2004 |
R G BHUWANESH Vs. G USHA RANI
|
September 7, 2004 |
R Ganesan Vs. State
|
December 28, 2004 |
R Henry Manoharan Vs. Tahsildar
|
November 18, 2004 |
R JAMES ARULAPPA Vs. C ARUL THIAGARAJA
|
March 5, 2004 |
R Janarthanan Vs. Institute of Company Secretaries of India
|
June 25, 2004 |
R JANSI RANI Vs. STATE OF TAMIL NADU
|
August 31, 2004 |
R JAYABALAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
August 31, 2004 |
R Jeyapal Vs. Sattur Municipality
|
March 3, 2004 |
R K MADHAVAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI
|
March 24, 2004 |
R Kaaruppan Vs. Baljit Singh Sethi
|
April 17, 2004 |
R KARTHIK Vs. DEAN STANLEY MEDICAL COLLEGE
|
April 16, 2004 |
R KASIAMMAL Vs. STATE
|
July 20, 2004 |
R Krishnaraj Vs. Syndicate of Alagappa University
|
October 20, 2004 |
R KRISHNAVENI Vs. A SHANMUGHAVELGANI
|
April 17, 2004 |
R Lakshmanan Vs. Mannarsami
|
October 19, 2004 |
R LINGASWAMI Vs. D KUBER
|
March 15, 2004 |
R LOURDRAJ JOHN DE BRITTO Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
|
September 24, 2004 |
R M S Mahendra Gupta Vs. Chinni Subbiah Chetty
|
May 24, 2004 |
R Marimuthu Vs. P Palaniammal
|
October 26, 2004 |
R MARUTHAMUTHU Vs. STATE
|
October 27, 2004 |
R Maruthamuthu Vs. State
|
October 13, 2004 |
R Mittalal Jain Vs. Johny DCouta
|
April 20, 2004 |
R MITTALAL JAIN Vs. JOHNY DCOUTA
|
April 1, 2004 |
R Nagarajan Vs. R N Nachimuthu
|
November 8, 2004 |
R NAGESWARAN Vs. S JAYARAJ
|
April 22, 2004 |
R Nanjappan Vs. District Collector
|
December 29, 2004 |
R Natesan Vs. District Registrar
|
December 6, 2004 |
R Natesan Vs. State of Tamilnadu
|
March 11, 2004 |
R Neelamegam Vs. State of Tamil Nadu
|
March 11, 2004 |
R P RAJAH Vs. CHAIRMAN TAMIL NADU MERCANTILE BANK LTD
|
August 10, 2004 |
R P Sharma Vs. State
|
November 18, 2004 |
R PARAMASIVAM Vs. INSPECTOR OF POLICE METTUPALAYAM POLICE STATION COIMBATORE DISTRICT
|
November 20, 2004 |
R PARAMASIVAM Vs. UNION OF INDIA
|
March 29, 2004 |
R Parvathi Vs. Kaliyaperumal
|
May 12, 2004 |
R PRABAKARAN Vs. AMBUJATHAMMAL
|
March 18, 2004 |
R PRIYADARSHINI Vs. STATE OF TAMILNADU
|
August 18, 2004 |
R RAGHAVAN Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
|
February 18, 2004 |
R Raja Vs. State
|
November 16, 2004 |
R Rajendra Narasimhan Vs. Superintendent of Police
|
December 21, 2004 |
R RAJESWARI Vs. SWAMIDOSS
|
July 16, 2004 |
R RAJI Vs. GOVERNMENT OF TAMIL NADU
|
August 31, 2004 |
R Rajkumar Vs. State of Tamil Nadu
|
October 8, 2004 |
R RAJU Vs. BRANCH MANAGER LIC OF INDIA MAIN BRANCH
|
August 12, 2004 |
R RAMACHANDRAN Vs. VAIBHAV AGARWAL
|
June 29, 2004 |
R S Raman Vs. Trushar J Seth
|
March 6, 2004 |
R SARATHKUMAR Vs. INSPECTOR OF POLICE C 9 POLICE STATION NEELANKARAI CHEENAI
|
March 10, 2004 |
R SEKAR Vs. S RAJENDRAN
|
February 4, 2004 |
R Sekhar Vs. Rangasami Chettiar
|
January 29, 2004 |
R SELVARAJ Vs. STATE
|
March 9, 2004 |
R SHANTHI Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT
|
March 26, 2004 |
R Sivabala Devi Vs. D Paul Wiebe Principal
|
February 25, 2004 |
R SRIDHAR Vs. R SUKANYA
|
October 29, 2004 |
R Srinivasan Vs. R Natarajan
|
November 29, 2004 |
R SUNDARA NAICKER Vs. S CHINNAMAL
|
February 9, 2004 |
R SURESH KUMAR Vs. UNION OF INDIA
|
March 11, 2004 |
R Thirunavukarasu Vs. Registrar University of Madras
|
July 7, 2004 |
R VARADARAJAN Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING
|
April 2, 2004 |
R VENKATARAMANAN Vs. NEW INDIA ASSURANCE CO LTD
|
September 22, 2004 |
R Venkatesan Vs. District Collector
|
October 19, 2004 |
R Venu Vs. State Level Scrutiny Committee and Secretary to Government
|
October 29, 2004 |
R Vijayalakshmi Vs. P P R Hariharan
|
November 1, 2004 |
RADHA ALIAS RADHAKRISHNAN Vs. STATE
|
March 9, 2004 |
Radhakrishnan Vs. State
|
March 1, 2004 |
RADHAKRISHNAN ALIAS THAMBA Vs. STATE
|
March 15, 2004 |
RADHAKRISHNAN R Vs. PRESIDING OFFICER LABOUR COURT
|
March 17, 2004 |
Rafeeq Vs. State
|
October 5, 2004 |
RAGHAVENDRA SWAMI MUTT Vs. PANCHAPAKESA IYER
|
October 1, 2004 |
RAGHUMAYEE RAMAN Vs. R PADMA
|
February 4, 2004 |
RAGHUNATHAN Vs. STATE BYINSPECTOR OF POLICE SAIDAPET POLICE STATION
|
July 13, 2004 |
RAGU Vs. STATE OF TAMIL NADU
|
August 3, 2004 |
RAHIMA PRINTERS Vs. L M KISHAN CHAND
|
July 8, 2004 |
Rahmania Higher Secondary School Vs. Government of Tamilnadu
|
October 20, 2004 |
RAHMATH BEEVI Vs. ER MOHAMMEDAMMAL BEEVI
|
July 9, 2004 |
Raj Kumar Vs. Registrar of Companies
|
November 10, 2004 |
RAJA EDUCATIONAL and CHARITABLE TRUST Vs. GOVERNMENT OF TAMIL NADU
|
February 23, 2004 |
RAJA MURALI ADVERTISING CONSULTANCY Vs. STATE OF TAMIL NADU
|
November 4, 2004 |
Rajagopal Reddiar Vs. Ramasami Reddiar
|
April 27, 2004 |
RAJAGOPAL S Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN BANK
|
October 18, 2004 |
RAJALAKSHMI Vs. PRESIDING OFFICER
|
October 8, 2004 |
RAJALAKSHMI ENGINEERING COLLEGE Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD
|
July 13, 2004 |
RAJAM Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
September 15, 2004 |
RAJAMANI Vs. STATE EXPRESS TRANSPORT CORPORATION LTD
|
April 1, 2004 |
RAJAMANICKAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR TIRUCHIRAPPALLI DISTRICT
|
March 12, 2004 |
RAJAMANU Vs. STATE EXPRES TRANSPORT CORPORATION LTD
|
April 1, 2004 |
RAJAN TANEJA Vs. T RAM NARESH TIRIPATHI
|
January 23, 2004 |
RAJAPPA Vs. STATE
|
January 23, 2004 |
Rajarathna Mills LTD Vs. Commercial Tax Officer 1 Palani
|
April 20, 2004 |
Rajasekaran Vs. State
|
March 5, 2004 |
Rajendra Finance Vs. S Alosius Thairiyanatham
|
November 30, 2004 |
Rajendra Kumar Vs. K N V Natarajan
|
March 12, 2004 |
RAJENDRAN Vs. STATE REP
|
April 8, 2004 |
RAJENDRAN Vs. STATE
|
June 28, 2004 |
Rajeswari Vs. Commissioner of Land Administration
|
February 24, 2004 |
Rajiv Sharma Vs. India Textile Company
|
November 18, 2004 |
Raju Vs. State
|
November 20, 2004 |
RAJU NAICKER Vs. EKANATHAN
|
April 30, 2004 |
RAM NARAYAN BHATTAD Vs. KRISHNA BAI JHAVER HARIKRISHNA JHAVER D K JHAVER J K JHAVER V K JHAVER VIMALA JHAVER PUSHPA MUNDRA
|
March 1, 2004 |
RAMA MUTHURAMALINGAM Vs. DEPUTY SUPERINTDENT OF POLICE MANNARGUDI
|
December 3, 2004 |
Rama Muthuramalingam State Propaganda Committee Member Thanthai Periyar Dravidar Kazhagam Vs. Deputy Superintendent of Police
|
November 23, 2004 |
RAMACHANDRAN Vs. REGISTRAR
|
August 11, 2004 |
RAMACHANDRAN Vs. ANGAMUTHU AMMAL
|
March 11, 2004 |
RAMAKRISHNA NAIDU Vs. SETHURAMAN
|
October 15, 2004 |
Ramakrishna Raja Vs. Registrar of Companies
|
March 29, 2004 |
Ramakrishnan Vs. K Shankar
|
November 29, 2004 |
RAMALINGAM Vs. SPECIAL TAHSILDAR L A NEIGHBOURHOOD SCHEME SALEM
|
July 16, 2004 |
Raman Vs. Balammal
|
March 26, 2004 |
RAMAN Vs. ALAMELU AMMAL
|
March 17, 2004 |
RAMANARAYAN MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
|
June 24, 2004 |
RAMASAMI Vs. STATE
|
February 25, 2004 |
RAMASAMY Vs. STATE
|
February 1, 2004 |
Ramasamy Muthaiyan Vs. Jayanthi
|
March 30, 2004 |
RAMASAMY NAIDU VIDYALAYAM Vs. REMBERT S PACKIAM
|
February 13, 2004 |
RAMASAMY PANDITHAR Vs. RAMALINGA KOUNDER
|
April 22, 2004 |
RAMASAMY PITTER ALIAS RAMASAMYALIAS Vs. STATE
|
February 20, 2004 |
Ramaswamy alias Manikantan Vs. Executive Officer
|
March 6, 2004 |
RAMASWAMY GOUNDER Vs. NANJAPPA GOUNDER
|
April 26, 2004 |
RAMDAS Vs. KALIAMOORTHY DIED
|
February 11, 2004 |
RAMEEJA Vs. STATE OF TAMILNADU
|
August 3, 2004 |
RAMU SERVAI Vs. MANDHACHI
|
March 5, 2004 |
RANGA Vs. C JAGANATHAN
|
April 5, 2004 |
RANGANATHA GOUNDER Vs. SAHADEVA GOUNDER
|
August 20, 2004 |
RANGANATHAN Vs. STATE
|
October 26, 2004 |
RANGASAMY ALIAS RANGAN Vs. STATE OF TAMIL NADU
|
November 9, 2004 |
RANGASAMY GOUNDER Vs. RATHINAMBAL
|
April 8, 2004 |
RANGASAMY GOUNDER Vs. R. RAJENDRAN
|
July 15, 2004 |
Ranjit Kumar Vs. State
|
February 23, 2004 |
RAP MFRS Employees Welfare Union Vs. Deputy Commisioner of Labour
|
December 15, 2004 |
RASAKANNU Vs. STATE
|
October 26, 2004 |
Rasu Pillai Vs. Muthukumaran
|
November 10, 2004 |
RATHINAM Vs. STATE AND ANOTHER
|
November 17, 2004 |
Rathinamani Vs. Home Secretary Tamil Nadu Government
|
December 17, 2004 |
RATHINATHAMMAL Vs. MUTHUSAMY
|
April 26, 2004 |
Rathna Bai Vs. K S Mani
|
April 2, 2004 |
RAVI Vs. STATE
|
April 1, 2004 |
Ravi Vs. State rep
|
March 1, 2004 |
Ravi Vs. State
|
December 21, 2004 |
Ravi and Co Vs. Asst Commissioner of Income tax Circle I1 Erode
|
April 28, 2004 |
RAVICHANDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE ANNAMALAI NAGAR
|
March 30, 2004 |
Ravikumar Vs. State
|
November 29, 2004 |
RAVIKUMAR P Vs. CHIEF MANAGER CREDIT AND DISCIPLINARY AUTHORITY BANK OF INDIA
|
April 26, 2004 |
REETA Vs. THE INSPECTOR OF POLICE, SEVAAPET POLICE STATION, TIRUVALLORE, DISTRICT
|
September 2, 2004 |
Regency Ceramics Limited Vs. V Krishnan Prop N N Enterprises
|
March 26, 2004 |
Regional Director Vs. Venkateswara Training Institute
|
December 23, 2004 |
Regional Director Vs. Krishnasamy Reddiar Educational Trust
|
December 13, 2004 |
REGIONAL DIRECTOR E S I CORPO MADRAS Vs. ARUNA STORES PROPRIETRIX J SHANTHA
|
December 28, 2004 |
REGIONAL DIRECTOR ESI CORPORATION Vs. CHEMFAB ALKALIS LIMITED
|
February 27, 2004 |
Regional Manager United India Insurance Co LTD Vs. B Rajamani
|
February 25, 2004 |
RENGAMMAL Vs. A RAGHAVAN
|
April 28, 2004 |
RENIL HOLIDAY RESORTS (INDIA) LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 10, 2004 |
RETIRED OFFICIALS ASSOCIATION Vs. STATE OF TAMILNADU
|
April 27, 2004 |
Retnasawamy Vs. Justin
|
July 9, 2004 |
Rev Samuel D Stephens Vs. Pastor A Samuel Ramasamy
|
December 29, 2004 |
Revenue Divisional Officer Vs. K Subbanna Gounder
|
September 24, 2004 |
RITA ENTERPRISES Vs. MANAGER CENTRAL WAREHOUSING CORPORATION CHENNAI
|
October 8, 2004 |
Rm L Ramanathan Vs. Asst General Manager
|
June 18, 2004 |
ROHINI KUMAR Vs. HASSAN MOHAMED
|
July 2, 2004 |
Rohini Premkumari Vs. Annamalai
|
February 27, 2004 |
ROHIT SHARMA Vs. CONTROLLER OF EXAMINATIONS PONDICHERY
|
November 22, 2004 |
RUKMANI Vs. STATE
|
January 22, 2004 |
RUKMANI AMMA Vs. P DEVAKI AMMA
|
March 16, 2004 |
Rukumani Vs. State of Tamil Nadu
|
February 6, 2004 |
S AMBUROSE Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
|
July 6, 2004 |
S AMEER Vs. VIVEK ENTERPRISES
|
November 20, 2004 |
S Ameer Vs. Vivek Enterprises
|
November 1, 2004 |
S ANBUKARASI Vs. STATE OF TAMIL NADU
|
July 20, 2004 |
S ARUMUGHAM Vs. STATE OF TAMIL NADU
|
July 7, 2004 |
S ASHOK Vs. TAMILNADU MERCANTILE BANK LIMITED
|
November 16, 2004 |
S AYINULMARLIYA Vs. COMMISSIONER RAMANATHAPURAM MUNICIPALITY
|
September 21, 2004 |
S B G TEACHER TRAINING INSTITUTE Vs. STATE OF TAMIL NADU
|
February 27, 2004 |
S BALAN Vs. SRINIVASALU
|
October 15, 2004 |
S Balusamy Vs. State of Tamil Nadu
|
June 25, 2004 |
S Betrai Gowder Vs. State of Tamilnadu
|
September 21, 2004 |
S C Natarajan Vs. State of Tamil Nadu
|
April 17, 2004 |
S Chellasamy Vs. A Athilakshmi
|
March 19, 2004 |
S Chinnasamy Vs. Seeds Inspector
|
December 3, 2004 |
S DAMODARAN Vs. PRESIDING OFFICER
|
February 4, 2004 |
S Dhanasekaran Vs. Zonal Manager Appellate Authority
|
December 1, 2004 |
S DHANASEKARAN Vs. ZONAL MANAGER/APPELLATE AUTHORITY LIFE INSURANCE CORPORATION OF INDIA SOUTHERN ZONAL OFFICE CHENNAI
|
November 29, 2004 |
S DHARANI PRAKASH Vs. AMBEDKAR LAW UNIVERSITY
|
September 17, 2004 |
S DURAI RAJ Vs. PRESIDING OFFICER
|
July 16, 2004 |
S E CIVIL HYDRO PROJECT Vs. S SIVAMANI
|
November 4, 2004 |
S Ethendra Babu Vs. State of Tamil Nadu
|
October 5, 2004 |
S G S SOUNDARAPANDIAN Vs. P M R MUTHUKARUPPAN SERVAI
|
March 26, 2004 |
S GANAPATHY Vs. KUNJAMMAL
|
March 11, 2004 |
S GANESAN Vs. REGIONAL DIRECTOR E S I CORPORATION
|
February 20, 2004 |
S Gnanasekaran Vs. State
|
November 26, 2004 |
S GNANASIGAMANI Vs. G BANGIRAS
|
March 29, 2004 |
S IQBAL ALIAS JAMAL Vs. STATE OF TAMIL NADU
|
March 31, 2004 |
S JAGANNATHAN Vs. COMMISSIONER TANJORE MUNICIPALITY
|
March 25, 2004 |
S James David Vs. Headmaster cum Correspondent
|
June 24, 2004 |
S JAYALAKSHMI Vs. E PRABU
|
November 24, 2004 |
S JAYARAJ Vs. UNION OF INDIA
|
February 23, 2004 |
S Jayaraman Vs. Disciplinary Authority Cum Senior Personal Manager
|
November 19, 2004 |
S Je Ramesh Babhu Vs. Executive Magistrate cum Revenue Divisional Officer
|
April 29, 2004 |
S JEGANNATHAN Vs. ASSISTANT GENERAL MANAGER
|
February 27, 2004 |
S JEYABALAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, REP BY MANAGING DIRECTOR
|
July 7, 2004 |
S KAMARAJ Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY REVENUE DEPARTMENT
|
February 13, 2004 |
S KAMARAJ V SHANMUGAM ALIAS SELVARAJ P PASUMALAI NADAR M YESURAJAN M PARIMALA SELVAM T RAMACHANDRANA A GNANA ATHISIYA SELVAM Vs. S KAMARAJ V SHANMUGAM alias SELVARAJ P PASUMALAI NADAR
|
February 13, 2004 |
S Karuppannan Vs. Union of India
|
March 5, 2004 |
S KULANDAIVELU Vs. SOWRASHTRA VIPRA SABHA NAMAKKAL
|
April 7, 2004 |
S Kumaran Vs. Presiding Officer
|
November 5, 2004 |
S Loganathan Vs. V Thirumoorthy
|
May 12, 2004 |
S LOUIS MARAN Vs. STATE OF TAMIL NADU
|
December 29, 2004 |
S M GARMENTS PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 21, 2004 |
S MANI Vs. DISTRICT COLLECTOR SALEM DISTRICT
|
August 11, 2004 |
S MANIAM AND CO CHIT FUNDS Vs. STATE OF TAMIL NADU
|
October 8, 2004 |
S MANICKAM Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT; MANAGING DIRECTOR, TAMIL NADU MAGNEMPLOYEES STATE INSURANCE CORPORATIONTE LIMITED AND INDIA MAGNEMPLOYEES STATE INSURANCE CORPORATIONTE PRODUCTS LIMITED, REP BY ITS CHAIRMAN
|
June 25, 2004 |
S MATHARAIYAN Vs. ASSISTANT PROVIDENT FUND COMMISSIONER PENSION
|
February 25, 2004 |
S Mathias Vs. State of Tamilnadu
|
October 29, 2004 |
S MEENA Vs. STATE OF TAMIL NADU
|
March 4, 2004 |
S Mohamed Raja Vs. Managing Director
|
February 24, 2004 |
S MOHAMMED IBRAHIM Vs. ANNAVASAL PANCHAYAT UNION
|
February 18, 2004 |
S MOHAMMED ISMAIL Vs. S FATHIMMAL BEEVI
|
April 6, 2004 |
S MOHAN Vs. PRESIDING OFFICER
|
January 30, 2004 |
S N S COLLEGE OF TECHNOLOGY Vs. STATE OF TAMIL NADU
|
April 22, 2004 |
S Nagarajan Vs. Gudlu K Ranagasamy Chettiar
|
June 29, 2004 |
S NALLARASAN Vs. DEPUTY SUPERINTENDENT OF POLICE Q BRANCH CID
|
March 4, 2004 |
S NITHYANANDAM Vs. SECRETARY TO GOVT HOME SC DEPT
|
September 24, 2004 |
S P G RAMASAMY NADAR AND SONS Vs. COMMERCIAL TAX OFFICER-III VIRUDHUNAGAR
|
February 25, 2004 |
S P S Jayam and Co Vs. Registrar Tamilnadu Taxation Special Tribunal
|
April 1, 2004 |
S Padmavathi Vs. R Subbathal
|
March 6, 2004 |
S PADMAVATHI Vs. DIRECTOR GENERAL OF NATIONAL POWER TRAINING INSTITUTE
|
January 22, 2004 |
S Palani Vs. State
|
October 28, 2004 |
S Palani Samy Vs. Chief Executive Officer
|
December 16, 2004 |
S PANDI Vs. MADURAI KAMARAJ UNIVERSITY
|
August 10, 2004 |
S PANDIAN Vs. UNION OF INDIA
|
September 27, 2004 |
S PONNUTHAI Vs. P MUTHUSAMY
|
April 8, 2004 |
S PRABHAKARAN Vs. S RANGANAYAKI
|
July 22, 2004 |
S PREMNAZIR Vs. STATE OF TAMIL NADU
|
February 11, 2004 |
S PRINCE Vs. L SANTHI
|
July 23, 2004 |
S Purushothaman Vs. K M Gopalakrishnan
|
April 30, 2004 |
S R K Engg College rep Vs. All India Council for Technical Education rep
|
April 28, 2004 |
S R SURENDIRARAJ Vs. KOMALAVALLI
|
August 16, 2004 |
S Rajagopal Vs. Chairman and Managing Director
|
October 18, 2004 |
S RAJAGOPAL Vs. STATE
|
April 8, 2004 |
S RAJALAKSHMI Vs. OFFICIAL LIQUIDATOR HIGH COURT
|
July 26, 2004 |
S Rajeswaran Vs. Tamil Nadu Administrative Tribunal
|
April 1, 2004 |
S RAJKUMAR Vs. STATE
|
April 26, 2004 |
S RAMACHANDRAN Vs. G SUBBARAJ
|
April 16, 2004 |
S RAMAKRISHNAN Vs. R M SUBBIAH
|
July 14, 2004 |
S RAMAR PANDIAN Vs. CHIEF EXECUTIVE OFFICER TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD KURALAGAM CHENNAI 600 108
|
January 30, 2004 |
S S Ummul Habiba Proprietor Vs. B Rajendran
|
April 2, 2004 |
S SELVARAJ Vs. ASSISTANT DIRECTOR KHADI AND VILLAGE INDUSTRIES
|
August 11, 2004 |
S Selvarani Vs. Commissioner Karaikudi Municipality
|
December 21, 2004 |
S SHANMUGA PRIYA Vs. K SANTHOSH
|
June 24, 2004 |
S SHANMUGAM Vs. PRESIDING OFFICER
|
November 23, 2004 |
S Shanmugam Vs. Director of School Education
|
September 29, 2004 |
S Shanmughavadivel Vs. Director of School Education
|
November 23, 2004 |
S SIVALINGA Vs. CHIEF EDUCATIONAL OFFICER ERODE DISTRICT
|
April 20, 2004 |
S SUDALAIMANI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
|
August 27, 2004 |
S SUNDAR SINGH OFFICE ASSISTANT CANARA BANKBEACH ROAD BRANCH TUTICORIN Vs. DEPUTY GENERAL MANAGER CANARA BANK MADURAI CIRCLE OFFICE
|
August 9, 2004 |
S Sunderraj Vs. Union Territory of Pondicherry
|
April 2, 2004 |
S Suresh Vs. Vishnu Shree
|
November 29, 2004 |
S Swaminathan Vs. Director of Industries and Commerce
|
April 26, 2004 |
S TAMILMANI Vs. INSPECTOR GENERAL OF REGISTRATION
|
September 28, 2004 |
S THANAPACKIYAM Vs. GOVERNMENT OF TAMIL NADU
|
September 21, 2004 |
S THANGAVELU Vs. S KANNAMMAL
|
October 18, 2004 |
S THANGIAH Vs. CHIEF ENGINEER PERSONNEL
|
January 21, 2004 |
S THIAGARAJAN Vs. COMMISSIONER KARUR MUNICIPALITY KARUR
|
March 19, 2004 |
S Thuraisingam Proprietor Vs. Enforcement Officer Directorate of Enforcement Shastri Bhavan Southern Zone
|
October 26, 2004 |
S USHA Vs. STATE OF TAMIL NADU
|
September 14, 2004 |
S V S OIL MILLS Vs. S V N AGRO REFINERIES
|
June 28, 2004 |
S VASANTH KUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION; VICE CHAIRMAN AND CORRESPONDENT, THIAGARAJAR COLLEGE OF ENGINEERING; T KANNAN, VICE CHAIRMAN AND CORRESPONDENT, THIAGARAJAR COLLEGE OF ENGINEERING
|
June 18, 2004 |
S VENKATARAMAN Vs. TAMILNADU WATER SUPPLY AND DRAINAGE BOARD
|
March 25, 2004 |
S VISVALINGAM Vs. STATE OF TAMIL NADU
|
August 13, 2004 |
S. DORAI RAJ Vs. OFFICIAL LIQUIDATOR
|
July 6, 2004 |
S. MANIAM AND CO. CHIT FUNDS, REP. BY ITS MANGING DIRECTOR, S. PARAMASIVAM, 41, NATTUKOTTAI CHETTY STREET, TUTICORIN, V.O.C. DISTRICT Vs. STATE OF TAMIL NADU, REP. BY THE SECRETARY AND COMMISSIONER OF COMMERCIAL TAXES DEPARTMENT, FORT ST. GEORGE, MADRAS
|
October 8, 2004 |
S. PRABHAKARAN Vs. S. RANGANAYAKI
|
July 27, 2004 |
SADAN TOOLS ROOM PVT LTD Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
January 23, 2004 |
Sadayandi a Jayaraman Vs. State
|
October 19, 2004 |
Sahadevan Vs. State
|
December 1, 2004 |
SAKKIMANGALAM ELLAMPALLAM VAAIKKAL Vs. DISTRICT COLLECTOR MADURAI DISTRICT
|
April 2, 2004 |
Sakthivel ALIAS Sakthi Vs. State
|
December 28, 2004 |
Sakunthala Vs. Ramaswami
|
November 30, 2004 |
Sakunthala Vs. V Ganapathy
|
May 25, 2004 |
Salammal Vs. State of Tamil Nadu
|
November 25, 2004 |
Salem District Central Co op Bank Vs. Secretary to Government Co operation Food and Consumer Protection Department
|
September 14, 2004 |
SALEM DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
January 28, 2004 |
SALEM TEXTILES LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
July 16, 2004 |
SAM DANIEL Vs. S JOHN
|
February 23, 2004 |
SAMINATHAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR VELLORE DISTRICT
|
July 20, 2004 |
Samsu ALIAS Samsudeen Vs. State
|
July 14, 2004 |
SANKAR Vs. STATE
|
April 29, 2004 |
Sankar Vs. State
|
November 25, 2004 |
Sankara Bala Vidyalaya Matriculation School Vs. Commissioner and Secretary to the Govt of Tamil Nadu Education Department
|
October 29, 2004 |
SANKARA NARAYANAN Vs. PADMANABHA IYER
|
March 11, 2004 |
Santha Bai Vs. Ponnamma
|
February 23, 2004 |
SANTHAKUMARI Vs. LAKSHMIAMMAL
|
March 16, 2004 |
Santhanakrishnan Vs. Abirami Electricals
|
February 9, 2004 |
Santhanalakshmi Vs. Pushpa
|
May 12, 2004 |
SANTHANAM KANTHIMATHI Vs. MANONMANIAM SUNDARANAR UNIVERSITY
|
March 6, 2004 |
SARAMMAL Vs. S DILSHAD BEGUM
|
March 31, 2004 |
SARATHY ENTERPRISES Vs. SELVARAJ
|
February 10, 2004 |
Sarathy Enterprises Vs. Selvaraj
|
February 9, 2004 |
SARGUNAMARRI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE CUDDALORE DISTRICT
|
September 1, 2004 |
Sasikumar Vs. State
|
October 28, 2004 |
SASIKUMAR Vs. STATE
|
October 27, 2004 |
SATHAPPAN Vs. SANTHAYEE
|
March 18, 2004 |
SATHIYAMOORTHY Vs. STATE REP BY ITS INSPECTOR OF POLICE
|
June 17, 2004 |
Sathya ALIAS Sathyamoorthi Manoj Vs. Inspector of Police
|
November 20, 2004 |
SATHYAMOORTHY CO OPERATIVE BUILDING SOCIETY LIMITED Vs. T R SRINIVASAMOORTHY
|
March 31, 2004 |
SATHYANARAYANA CO Vs. ASSISTANT DIRECTOR
|
April 28, 2004 |
SAVEETHA MEDICAL and EDUCATIONAL TRUST Vs. UNION OF INDIA
|
March 18, 2004 |
Savithri Gupta Vs. State
|
October 28, 2004 |
SCHEDULED CASTES UPLIFT UNION Vs. GENERAL MANAGER PERSONNEL BHARATH HEAVY ELECTRICALS LTD
|
September 22, 2004 |
SEC MINISTARY OF RAILWAYS Vs. S SANTHANAMARY
|
April 22, 2004 |
Secretary Vs. T K Damodharan
|
June 15, 2004 |
Secretary Vs. District Educational Officer
|
December 22, 2004 |
SECRETARY SALIAR MAHAJANA HIGHER SECONDARY SCHOOLS ARUPPUKOTTAI VIRUDHUNAGAR DISTRICT Vs. G SUBBURAJ
|
December 16, 2004 |
Secretary Sridevi Girls Hr Sec School Vs. S Vijayalakshmi Amma
|
October 13, 2004 |
SECRETARY TAMIL NADU HOUSING BOARD NANDANAM MADRAS Vs. STATE OF TAMIL NADU
|
December 21, 2004 |
Secretary to Government Vs. S Nithiyanandam
|
December 7, 2004 |
Secretary to Government Vs. A Subramani
|
November 23, 2004 |
Secretary to Government Commercial Taxes Department Vs. S Thangaraj
|
December 16, 2004 |
SECRETARY TO GOVERNMENT HOME DEPARTMENT Vs. V H MOHAMMED HANEEFA
|
August 4, 2004 |
Secretary to Government of Tamil Nadu Vs. M T Sikkannan
|
April 1, 2004 |
SECRETARY, THE SIMPSON AND GROUP COMPANIES EMPLOYEES CO Vs. THE JOINT REGISTRAR OF CO
|
August 10, 2004 |
SEEMATTI Vs. SEC GOVT OF T N HOME DEPT
|
August 12, 2004 |
SEENIAMMAL Vs. KANNAN ALIAS RAJAGOPALSWAMI NAICKER
|
March 10, 2004 |
SEERANGAN Vs. FOREST RANGE OFFICER
|
October 27, 2004 |
Seevathathai Vs. Rajkumar
|
January 28, 2004 |
Sekar Vs. State
|
October 19, 2004 |
SEKAR Vs. STATE BY SUB INSPECTOR OF POLICE
|
November 9, 2004 |
SEKAR R Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
July 16, 2004 |
SELLAMMAL Vs. SELLAKUMARASWAMI GOUNDER
|
September 16, 2004 |
Sellappa Gounder Vs. State of Tamil Nadu
|
November 8, 2004 |
Sellappa Gounder Vs. Nachimuthu Gounder
|
April 26, 2004 |
Selvaganesh Vs. State
|
November 5, 2004 |
SELVAM Vs. STATE OF TAMIL NADU
|
June 22, 2004 |
SELVAM ALIAS CEYLON SELVAM Vs. STATE
|
March 5, 2004 |
SELVAM ALIAS SELVAKUMAR Vs. STATE
|
June 21, 2004 |
Sengodan Vs. Sengodan
|
January 22, 2004 |
SENTHAMARAI Vs. SIVAKUMAR
|
March 31, 2004 |
SENTHILKUMAR Vs. DHANDAPANI
|
June 25, 2004 |
SESHASAYEE PAPER AND BOARDS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX SPECIAL RANGE
|
September 15, 2004 |
SHAHUL HAMMEED Vs. STATE
|
March 18, 2004 |
SHAKUNTHALA DEVI Vs. K S NAIDU
|
July 26, 2004 |
SHAMUGHA THEVAR Vs. STATE
|
February 27, 2004 |
Shamugha Thevar Accused Vs. State
|
February 1, 2004 |
SHANKAR ALIAS JAISHANKAR Vs. INSPECTOR OF POLICE
|
February 13, 2004 |
SHANKAR SUNDARAM Vs. AR AS and P V P V
|
February 27, 2004 |
Shankaran Krishnaswamy Vs. Nandita
|
April 30, 2004 |
SHANMUGAIAH Vs. THIRUMALAYANDI ALIAS THIRUMALAI PANDARAM
|
March 17, 2004 |
Shanmugam Vs. Mir Sultan Mohideen
|
March 15, 2004 |
SHANMUGAM Vs. VIJAYARANGAM
|
February 12, 2004 |
Shanmugam Vs. State
|
October 12, 2004 |
SHANMUGAM AND SUNDARAM @ MEENAKSHI SUNDARAM Vs. STATE: INSPECTOR OF POLICE
|
June 21, 2004 |
Shanmugavel Vs. Tmt Radha Swaminathan
|
November 22, 2004 |
Shanmughasundaram Vs. Jothi
|
November 16, 2004 |
SHANMUGHVELU Vs. STATE
|
February 23, 2004 |
SHANTHI Vs. STATE OF TAMIL NADU
|
February 5, 2004 |
SHANTHI Vs. DISTRICT MAGISTRATE
|
April 19, 2004 |
Shanthi Alloys Pvt LTD Vs. Union of India rep
|
May 25, 2004 |
Shanthibai Kent Vs. Government of Tamil Nadu
|
December 23, 2004 |
Shasun Drugs and Chemicals Vs. Customs Excise and Service Tax Appellate Tribunal SZB
|
November 2, 2004 |
Shaw Walace Co LTD Vs. Deputy Commissioner of Customs Manifest Clearance Department Customs House
|
July 7, 2004 |
Shaw Wallace and Co LTD Vs. Union of India
|
October 20, 2004 |
Shenbagam Lorry Service Vs. K G V Geetha Mai
|
March 6, 2004 |
SHENBAGAM W/O. SENTHIL @ SETHILKUMAR Vs. SHENBAGAM THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
October 27, 2004 |
SHENBAGARAJ S Vs. ADDITIONAL COMMISSIONER OF INDUSTRIES AND COMMERCE
|
January 23, 2004 |
SHIPPING CORPN OF INDIA LTD Vs. UNION OF INDIA
|
July 7, 2004 |
SHMPATH GIRI VASAN P R Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
April 30, 2004 |
Shobana Kumari Vs. T T Suresh
|
December 22, 2004 |
Showkath Ali Vs. Commissioner
|
March 19, 2004 |
Shri Bharath Bhushan Goyal Vs. State
|
April 1, 2004 |
Shriram General Finance P Limited Vs. Regional Provident Fund Commissioner
|
December 3, 2004 |
SIDDIQ Vs. N BORIAH
|
March 9, 2004 |
Signals and Systems I Pvt LTD Vs. M Rajini
|
December 29, 2004 |
SINGA MUTHU DIED Vs. GOVINDAMMAL
|
January 30, 2004 |
SINGADURAI Vs. S CHANDRASEKAR
|
July 26, 2004 |
SIR M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY SCHOOL STAFF ASSOCIATION Vs. SIR M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY SCHOOL
|
February 10, 2004 |
SISTER J VANASELVI Vs. DISTRICT EDUCATIONAL OFFICER KOILPATTI
|
March 26, 2004 |
SIVABAKKIAM NATARAJAN Vs. MOTOR VEHICLES INSPECTOR N T INCOMING
|
February 18, 2004 |
Sivagami Vs. Superintendent of Jail
|
January 23, 2004 |
SIVAKUMAR Vs. STATE
|
June 24, 2004 |
SIVAKUMAR ALIAS KUMAR Vs. STATE
|
June 22, 2004 |
SIVALOKAM ESTATE, REPRESENTED BY ITS MANAGING PARTNER A L N RAMANATHAN CHETTIAR Vs. COLLECTOR OF KANYAKUMARI AND REVENUE INSPECTOR
|
June 18, 2004 |
SIVASAMY Vs. RAJU MUDALIAR
|
April 27, 2004 |
Sivasamy Vs. Rajavannian
|
February 23, 2004 |
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. COIMBATORE CEMENT PRODUCTS PVT LTD
|
March 24, 2004 |
SMT MADHUKANTA S JABAJUAM CHENNAI Vs. R PURUSHOTHAMAN CHENNAI
|
October 20, 2004 |
Solai Ammal Vs. Chellammal
|
September 23, 2004 |
SOLAIMUTHU Vs. STATE
|
February 7, 2004 |
SOLOMON Vs. JAINI BAI
|
June 18, 2004 |
SOUTH INDIA CORPORATION LTD Vs. DEPUTY PORT CONSERVATOR
|
October 20, 2004 |
Southern Insecticides and Fertilizers Vs. P N M Company
|
November 18, 2004 |
SP LAKSHMANAN Vs. SECRETARY TO GOVERNMENT HIGHWAYS DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI
|
December 10, 2004 |
SPECIAL DEPUTY COLLECTOR Vs. RANGANAYAGI
|
July 15, 2004 |
SPECIAL OFFICER Vs. C POONGODI
|
October 28, 2004 |
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. AYESA BEEVI
|
April 22, 2004 |
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE PARAMAKUDI Vs. HYDER ALI
|
April 22, 2004 |
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE SIVAGANGAI Vs. MUTHU KONAR
|
April 27, 2004 |
SPECIAL TAHSILDAR L A DAE PROJECT KALPAKKAM AT BIG MELAMAIYUR CHENGALPATTU Vs. P CHINNAKANNU NAICKAR
|
April 30, 2004 |
SPECIAL TAHSILDAR LA ADI DRAVIDAR WELFARE KRISHNAGIRI Vs. MUNIRATHINAMMA
|
June 25, 2004 |
SPIC EMPLOYEES UNION Vs. STATE OF TAMIL NADU
|
September 28, 2004 |
SPIC JEL ENGINEERING CONSTRUCTION LTD. Vs. GAYATRI SUGAR COMPLEX LTD.
|
September 21, 2004 |
Sri Govindaraja Mills LTD Vs. Banque de Commerce et de Placements
|
April 9, 2004 |
Sri Vaasththava Gaayasthaa Mandali a Regd Sangam Vs. Angalamman Temple
|
March 4, 2004 |
Sridevan Nair Vs. State of Tamil Nadu
|
April 17, 2004 |
Sridhar Vs. State
|
November 26, 2004 |
SRILASRI KUNDRAKUDI Vs. RAJAMURTHY ALIAS SOUNDARARAJAN
|
July 14, 2004 |
SRINATH PRASAD Vs. STATE
|
April 6, 2004 |
Srinivasa Talkies Vs. State of Tamilnadu
|
December 8, 2004 |
SRINIVASAMURTHY Vs. STATE OF TAMIL NADU
|
February 18, 2004 |
Srinivasan Vs. State
|
December 1, 2004 |
SRINIVASMURTHY MANDIRAM Vs. GNANASOUNDARI
|
June 25, 2004 |
Sriram Educational Trust Vs. State of Tamil Nadu
|
November 4, 2004 |
SRIVARI PAPER SYNDICATE REPRESENTED BY ITS MANAGING PARTNER A SRINIVASAN Vs. ANDHRA PRINTERS LIMITED, REPRESENTED BY C H VENKATESA RAO
|
November 5, 2004 |
STATE Vs. K V RAJENDRAN
|
October 1, 2004 |
STATE Vs. RATNAGIRI BUILDING PRODUCTS LTD
|
August 2, 2004 |
State Vs. Sathasivam
|
December 13, 2004 |
STATE Vs. S SANKARAN
|
December 21, 2004 |
STATE Vs. CHINNARAJI
|
June 29, 2004 |
State Vs. Eyewin
|
March 24, 2004 |
STATE Vs. T K BEEMA GOWDER
|
March 25, 2004 |
STATE Vs. SANTHANA KUMAR
|
February 18, 2004 |
State Vs. Gangadharan
|
February 17, 2004 |
State Vs. Jafar Ali
|
February 16, 2004 |
STATE Vs. PAULRAJ
|
February 11, 2004 |
STATE Vs. A N DHYANESWARAN
|
February 6, 2004 |
STATE Vs. SANTHANA KUMAR
|
February 1, 2004 |
STATE Vs. UDAYAKUMAR
|
March 6, 2004 |
STATE Vs. UDAYAKUMAR
|
March 8, 2004 |
State Vs. S R Sankaralingam
|
March 19, 2004 |
STATE AGRICULTURAL MARKETING BOARD Vs. S JAGANATHAN
|
August 4, 2004 |
State Bank of India Officers Association Vs. State Bank of India
|
December 6, 2004 |
State Government of Tamilnadu Vs. Padanilam Welfare Trust
|
December 2, 2004 |
STATE OF TAMIL NADU Vs. A K RAJU
|
December 1, 2004 |
State of Tamil Nadu Vs. Tamil Nadu Driving School
|
December 7, 2004 |
State of Tamil Nadu Vs. R Rajasekar
|
December 16, 2004 |
STATE OF TAMIL NADU Vs. K LAKSHMINARAYANAN
|
August 3, 2004 |
STATE OF TAMIL NADU Vs. A ELANGOVAN
|
August 20, 2004 |
STATE OF TAMIL NADU Vs. M NOOR MOHAMED
|
August 18, 2004 |
State of Tamil Nadu Vs. Aroma Organix Sapthamaliga Apartments
|
March 16, 2004 |
STATE OF TAMIL NADU Vs. S NAGARAJ
|
March 8, 2004 |
STATE OF TAMIL NADU Vs. ST ALPHONSAL HIGH SCHOOL
|
March 9, 2004 |
State of Tamil Nadu Vs. S Mariappan
|
February 25, 2004 |
State of Tamil Nadu Vs. R N Jagadeesan
|
February 12, 2004 |
STATE OF TAMIL NADU Vs. R PASUPATHY
|
February 7, 2004 |
STATE OF TAMIL NADU Vs. R C VIJAYALAKSHMI
|
February 24, 2004 |
STATE OF TAMIL NADU Vs. PALLIVASAL PRIMARY SCHOOL
|
April 2, 2004 |
STATE OF TAMIL NADU Vs. POWN AMMAL
|
May 12, 2004 |
STATE OF TAMIL NADU Vs. DEVAGIRI ESTATE
|
June 24, 2004 |
State of Tamil Nadu rep Vs. P Krishnamoorthy
|
May 11, 2004 |
STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT HOME (PROHIBITION AND EXCISE) DEPARTMENT AND ORS. Vs. TVL.SOUTH INDIAN SUGAR MILLS ASSOCIATION (TAMIL NADU) REP. BY ITS SECRETARY AND ORS.
|
March 16, 2004 |
STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT OF COMMERCIAL TAXES DEPARTMENT AND THE COMMISSIONER OF COMMERCIAL TAXES Vs. A RAJARAMAN, ASSISTANT COMMISSIONER (CT)/SENIOR LECTURER, COMMERCIAL TAXES STAFF TRAINING INSTITUTE AND REGISTRAR,TAMIL NADU ADMINISTRATIVE TRIBUNAL
|
June 17, 2004 |
State of Tamilnadu Vs. Alfred Berg and Co Pvt Ltd
|
December 1, 2004 |
STATE REP Vs. K KALIMUTHU
|
March 31, 2004 |
STATE TRADING CORPORATION OF INDIA LTD Vs. COMMERCIAL TAX OFFICER RATTAN BAZAAR CHENNAI
|
March 4, 2004 |
STATE TRANSPORT EMPLOYEES UNION Vs. METRO TRANSPORT CORPORATION CHENNAI LTD
|
August 2, 2004 |
STEEL RAVI Vs. KPS JAYACHANDRAN AND OTHERS
|
January 19, 2004 |
SUBAM MEDICALS Vs. ZUBAIDA BEGUM
|
April 5, 2004 |
SUBASH Vs. STATE OF TAMILNADU
|
September 16, 2004 |
SUBASHINI Vs. K SEKAR
|
June 17, 2004 |
SUBBIAH Vs. STATE
|
February 13, 2004 |
SUBBIAH CHETTY AND CO Vs. KANAGAVEL TRADING CO
|
July 9, 2004 |
Subiksha Trading Services P Limited Vs. Century Flour Mills Limited
|
October 19, 2004 |
Subramaniam Vs. A Arumugam
|
July 12, 2004 |
Subramaniam alias Ramasamy Vs. State
|
July 12, 2004 |
Subramanian Vs. State
|
March 1, 2004 |
SUBRAMANIAN Vs. STATE
|
March 6, 2004 |
SUBRAMANIAN SWAMY Vs. T T V DINAKARAN ELECTION COMMISSION OF INDIA SECRETARY GENERAL
|
February 9, 2004 |
SUBRAMANIYAN S Vs. PRESIDING OFFICER LABOUR COURT SALEM
|
March 30, 2004 |
Sudarsanam Spinning Mills Vs. Tamil Nadu Pollution Control Board
|
November 16, 2004 |
SUGUNA POULTRY FARM LTD Vs. ARUL MARIAMMAN TEXTILES LTD
|
July 28, 2004 |
Suma Vs. Inspector of Police
|
December 21, 2004 |
SUMAN Vs. STATE OF TAMILNADU
|
September 14, 2004 |
SUMATHI DEVI Vs. STATE OF TAMIL NADU
|
January 29, 2004 |
SUNDARA DEMPLOYEES STATE INSURANCE CORPORATIONKACHARIAR AND ORS Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE (ADMN) ENDOWMENT DEPARTMENT AND CHAKRAPANI BHATTACHARIAR
|
June 2, 2004 |
SUNDARAM ALIAS SUNDARARAJAN Vs. STATE
|
October 29, 2004 |
SUNDARAM AND ANOTHER Vs. STATE
|
February 24, 2004 |
SUNDARAM NAIDU Vs. STATE OF TAMIL NADU
|
March 1, 2004 |
SUNDARAMMAL Vs. STATE AND OTHERS
|
August 26, 2004 |
Sundararaj died Vs. Logia Aided Middle School
|
March 6, 2004 |
SUNDARAVALLI Vs. N NARAYANASAMY
|
November 26, 2004 |
SUNDARI Vs. K G SIVASUBRAMANIAN
|
April 23, 2004 |
SUNDARI GOPAL Vs. CHIEF IMMIGRATION OFFICER CHENNAI
|
September 3, 2004 |
Sunny Vs. State rep
|
June 18, 2004 |
SUO MOTU Vs. R KAARUPPAN
|
April 17, 2004 |
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER
|
July 23, 2004 |
SUPERINTENDING ENGINEER Vs. SANKUPATHY
|
October 29, 2004 |
Superintending Engineer Vs. S Sivamani
|
November 4, 2004 |
SUPERINTENDING ENGINEER HIGHWAYS AND RURAL WORKS Vs. D G DEIVASIGAMANI
|
July 8, 2004 |
SURESH Vs. STATE
|
March 25, 2004 |
Suresh Vs. State
|
February 17, 2004 |
SURESH ALIAS SANKAR Vs. STATE OF MADRAS
|
December 9, 2004 |
SURESH ALIAS SURESHKUMAR ALIAS THENNARASU Vs. STATE
|
August 3, 2004 |
SURYA ESTATE FINANCE Vs. STATE OF TAMILNADU
|
August 13, 2004 |
SURYAKANT V KANAKIA Vs. V MUTHUKUMARAN
|
February 10, 2004 |
SURYAKANT V KANAKIA Vs. V MUTHUKUMARAN
|
February 1, 2004 |
SUSAI Vs. SOWRIAMMAL
|
June 16, 2004 |
SWAMY PREMANANDA Vs. ENFORCEMENT OFFICER
|
January 23, 2004 |
Swathi Creations Vs. Sivanandham Agencies
|
December 17, 2004 |
Syed Barkath Vs. State of Tamil Nadu
|
October 8, 2004 |
Syed Malik Batcha Vs. Syed Ahmed Batcha
|
June 15, 2004 |
SYED MNUEER AHMED Vs. DIRECTORATE OF REVENUE INTELLIGENCE SENIOR INTELLIGENCE OFFICER NO 25 GOPALAKRISHNA IYER ROAD T NAGAR CHENNAI
|
April 17, 2004 |
T Bhagyaraj Vs. Director of Elementary Education
|
January 28, 2004 |
T CHUDALAYANDI PILLAI Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT CHENNAI
|
March 5, 2004 |
T GUNASEELAN Vs. M THAMILSELVI
|
March 22, 2004 |
T GUNASUNDARI Vs. B CHITRA
|
July 9, 2004 |
T INDRA Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY EGMORE CHENNAI 8
|
March 16, 2004 |
T K AYUB Vs. MOHAMMED HANIF
|
February 19, 2004 |
T Krishnapandian Vs. State
|
February 16, 2004 |
T Kumaravel Vs. Railway Protection Force
|
March 15, 2004 |
T KUMARAVELU Vs. CHIEF EXECUTIVE OFFICER COLLECTOR OF CUDDALORE DISTRICT
|
March 5, 2004 |
T Latha Selva Rani Vs. Government of Tamil Nadu
|
April 6, 2004 |
T MANOKARAN Vs. SUPERINTENDING ARCHAEOLOGIST ARCHAEOLOGICAL SURVEY OF INDIA
|
September 17, 2004 |
T Maruthamuthu Vs. Government of Tamilnadu
|
September 30, 2004 |
T MEER ISMAIL ALI Vs. TAMIL NADU ELECTRICITY BOARD
|
April 6, 2004 |
T Narayanan Vs. Sankaranarayanan
|
March 10, 2004 |
T R Dasappan Vs. Union Bank of India
|
March 17, 2004 |
T R GOVINDASAMY Vs. T R NATARAJAN
|
July 16, 2004 |
T R VARADARAJAN Vs. REGIONAL TRANSPORT OFFICER VIRUDHUNAGAR
|
February 10, 2004 |
T RAJU R LAKSHMI Vs. GOVERNMENT OF TAMILNADU
|
January 29, 2004 |
T S BASKARAN Vs. DIRECTOR OF COLLEGIATE EDUCATION COLLEGE ROAD CHENNAI 6
|
March 19, 2004 |
T S BELLIERAJ Vs. VINODHINI KRISHNAKUMAR
|
March 30, 2004 |
T S Chandrasekaran Vs. Commissioner Madurai Corporation
|
October 8, 2004 |
T S Ramu Vs. Neelakandan
|
March 18, 2004 |
T S S FINANCE COMPANY SOWDESWARI FINANCE SOW FINANCE JAYASREE INVESTMENTS Vs. STATE
|
January 6, 2004 |
T Saravanan Vs. Chennai Metropolitan Water Supply and Sewerage Board
|
December 10, 2004 |
T Sivakumar Vs. K Prabhakaran
|
November 17, 2004 |
T Stanes and Company Limited Vs. Tamil Nadu Taxation Special Tribunal
|
September 16, 2004 |
T Subramanian Vs. V Kaliappan alias Kalirajan
|
March 29, 2004 |
T T SARAVANAN Vs. STATE OF TAMILNADU
|
August 26, 2004 |
T THANGARASU Vs. SUPERINTENDENT OF POLICE
|
November 23, 2004 |
T V GOPALAN Vs. GOVERNMENT OF TAMILNADU
|
July 8, 2004 |
T Veeran Vs. Commissioner of Municipal Administration
|
December 23, 2004 |
T VELLAIYAN Vs. REGISTRAR STATE HUMAN RIGHTS COMMISSION TAMILNADU
|
February 18, 2004 |
TAAI CHENNAI Vs. EASTMAN TRAVEL AND TOURS M PVT LTD
|
March 24, 2004 |
TAMIL NADU CEMENTS CORPORATION LTD Vs. N PANDURANGAN
|
February 1, 2004 |
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. D GOPAL
|
March 11, 2004 |
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
|
September 29, 2004 |
TAMIL NADU CO-OPERATIVE OIL SEEDS GROWERSÏ¿½ FEDERATION EMPLOYEESÏ¿½ UNION Vs. STATE OF TAMIL NADU
|
June 25, 2004 |
TAMIL NADU DR M G R MEDICAL UNIVERSITY Vs. ARULMIGHU KALASALINGAM COLLEGE OF PHARMACY
|
September 29, 2004 |
TAMIL NADU ELECTRICITY BOARD Vs. S THANICKACHALAM
|
September 21, 2004 |
Tamil Nadu Higher Secondary Post Graduate Teachers Association Vs. Secretary to Government of Tamil Nadu
|
November 24, 2004 |
TAMIL NADU HIGHER SECONDARY VOCATIONAL PART TIME TEACHERS ASSOCIATION Vs. STATE OF TAMIL NADU
|
September 30, 2004 |
TAMIL NADU HIGHWAYS ROADWAYS EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF TAMILNADU
|
September 8, 2004 |
TAMIL NADU HOUSING BOARD Vs. A SIVAGAMINATHAN
|
October 8, 2004 |
TAMIL NADU HOUSING BOARD Vs. P K NATARAJAN GOVERNMENT OF TAMILNADU
|
February 23, 2004 |
TAMIL NADU HOUSING BOARD HOUSE ALLOTTEES WELFARE ASSOCIATION Vs. CHAIRMAN TAMIL NADU HOUSING BOARD NANDANAM MADRAS 35
|
March 17, 2004 |
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. MILLENIUM BUSINESS SOLUTIONS PVT LTD
|
December 20, 2004 |
TAMIL NADU INDUSTRIAL INVESTMENT CORPORTION AMBATTUR BRANCH CHENNAI 58 Vs. R ANANDHI V SUGUMAR CENTRAL BANK OF INDIA
|
February 24, 2004 |
Tamil Nadu Mahajana Sangam Vs. Balaguru
|
April 26, 2004 |
TAMIL NADU MEDICAL COUNCIL Vs. CHAIRMAN CENTRAL BOARD OF FILM CERTIFICATION
|
August 6, 2004 |
TAMIL NADU NEWSPRINT AND PAPER LTD Vs. RAMA DAMODARAN
|
December 17, 2004 |
Tamil Nadu Pollution Control Board Vs. State Human Rights Commission Tamil Nadu
|
November 4, 2004 |
TAMIL NADU POLLUTION CONTROL BOARD EMPLOYEES ASSOCIATION Vs. TAMIL NADU POLLUTION CONTROL BOARD
|
January 28, 2004 |
TAMIL NADU SAMUGA SEVA SANGHAM Vs. REGISTRAR OF SOCIETIES DISTRICT REGISTRAR
|
April 20, 2004 |
TAMIL NADU VETERINARY AND ANIMAL Vs. STATE OF TAMIL NADU
|
March 8, 2004 |
Tamil Nadu Water Supply and Drainage Board Administrative Staff Association No 2230 Vs. Tamil Nadu Water Supply and Drainage Board
|
November 19, 2004 |
TAMILAGA ASIRIYAR KOOTTANI Vs. GOVERNMENT OF TAMILNADU
|
October 13, 2004 |
TAMILNADU ELECTRICITY BOARD Vs. A MOHANAKRISHNAN
|
October 8, 2004 |
TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE III CHENNAI
|
July 15, 2004 |
TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD Vs. K MAHESWARI
|
August 5, 2004 |
TARAJYOT POLYMERS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER CHENNAI
|
September 30, 2004 |
Teakon Vs. State
|
October 20, 2004 |
Techmo Car SPA Vs. Madras Aluminium Company Ltd
|
March 18, 2004 |
TEJRAJ SARAMMAL Vs. BAJRANGLAL DAMANI
|
March 31, 2004 |
Thambi Gounder alias Kandiannan Vs. District Collector Erode Periyar District
|
April 17, 2004 |
Thambu ALIAS Suthas Vs. State
|
June 22, 2004 |
Thandayuthapani Vs. District Registrar
|
December 20, 2004 |
Thangappan Vs. Sreekumar
|
March 9, 2004 |
Thangappan Pillai Vs. State
|
March 10, 2004 |
THANGASAMY Vs. MADASAMI
|
March 29, 2004 |
Thanjai Tamil Palkalaikazhaga Aasiriyar Peravai Vs. Tamil University
|
October 29, 2004 |
THANJAVUR MUNICIPALITY Vs. R SWAMINATHAN
|
June 18, 2004 |
THASI NAIDU VELLIAH NAIDU ANGAMMAL PERUMAL NAGARAJAN SELVARAJ Vs. R VASANTHA NAGAMMAL MINOR LAKSHMI REP
|
January 19, 2004 |
THE GOVERNMENT OF TAMIL NADU REP. BY ITS COMMISSIONER AND SECRETARY INDUSTRIES DEPARTMENT, Vs. MANOHARA BAUXITE MINES REP. BY ITS POWERHOLDER T. BALAKRISHNAN AND THE GOVERNMENT OF INDIA REP. BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF MINES, MINISTRY OF STEEL AND MINES
|
November 4, 2004 |
THE SUPERINTENDING ENGINEER, THIRUVANNAMALAI ELECTRICITY SYSTEM, TAMIL NADU ELECTRICITY BOARD Vs. THE PRESIDING OFFICER, LABOUR COURT AND K. NATARAJAN, LINEMAN
|
June 17, 2004 |
Theatre Mathi Vs. Indian Bank
|
February 3, 2004 |
Theatre Mathi Vs. Indian Bank
|
November 29, 2004 |
THIRIKOODA RAJPPA P Vs. CHAIRMAN AND MANAGING DIRECTOR
|
July 7, 2004 |
THIRU KAILASAM MEMORIAL HIGH SCHOOL Vs. STATE OF TAMIL NADU
|
November 4, 2004 |
THIRU KRISHNASWAMY GOVINDAN Vs. SECRETARY GOVT OF TAMILNADU
|
March 23, 2004 |
THIRU R GANDHI Vs. UNION OF INDIA
|
March 30, 2004 |
Thirumoorthy Vs. State
|
November 30, 2004 |
THOMAS M VINOTH Vs. STATE REP BY INSPECTOR OF POLICE
|
June 22, 2004 |
THOOTHUKUDI DISTRICT ELECTRICITY BOARD PENSIONERS ASSOCIATION Vs. GOVERNMENT OF TAMILNADU
|
March 17, 2004 |
Tiruchendoor Muruhan spinning Mills P LTD Vs. State of Tamil Nadu rep Secretary
|
March 1, 2004 |
Tmt Amsa Vs. State
|
October 26, 2004 |
Tmt Grace Subanandam Vs. Revenue Divisional Officer
|
November 5, 2004 |
Tmt R Nalini Vs. State
|
December 31, 2004 |
TRAVEL AGENTS ASSOCIATION OF INDIA Vs. EASTMAN TRAVEL AND TOURS M PVT LTD
|
March 24, 2004 |
TRICHY ENGINEERING COLLEGE Vs. ANNA UNIVERSITY
|
October 6, 2004 |
Trichy Prime Tannery Vs. Tamil Nadu Pollution Control Board
|
December 23, 2004 |
Trilux Technologies Singapore Pvt LTD Vs. Boon Technologies
|
March 29, 2004 |
Tu Ka Nataraja Vs. State of Tamil Nadu Rep
|
March 31, 2004 |
TUBE INVESTMENTS OF INDIA LTD Vs. SPECIAL TAHSILDAR LAND ACQUISITION MISCELLANEOUS SCHEME MADRAS
|
June 24, 2004 |
Tuticorin Port Trust Democratic Staff Union Vs. Tuticorin Port Trust
|
June 17, 2004 |
TUTICORIN THERMAL STATION INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. DEPUTY REGIONAL DIRECTOR
|
December 17, 2004 |
TVL ASCARD SPINNERS P LIMITED Vs. COMMERCIAL TAX OFFICER
|
October 20, 2004 |
TVL Kwality Granites and Marbles Madurai Vs. Registrar Tamil Nadu Taxation Special Tribunal
|
February 19, 2004 |
TVS FINANCE AND SERVICES LTD. Vs. ORIENT VISION LTD.
|
January 20, 2004 |
U BHASKARAN Vs. BANK OF INDIA
|
January 29, 2004 |
U UPASENA AMARASURIYA Vs. GOVERNMENT OF TAMIL NADU
|
April 8, 2004 |
UMA MAHESWARI Vs. V MATHIVANAN
|
March 4, 2004 |
UMA SHANKAR NARAYANAN Vs. STATE OF TAMIL NADU
|
August 2, 2004 |
Umapathy Ramaswamy Vs. General Manager
|
November 23, 2004 |
Union of India Vs. Central Administrative Tribunal
|
November 24, 2004 |
Union of India Vs. Registrar
|
November 29, 2004 |
Union of India Vs. Central Administrative Tribunal
|
December 7, 2004 |
UNION OF INDIA Vs. REGISTRAR
|
July 23, 2004 |
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BRANCH CHENNAI
|
August 12, 2004 |
Union of India Vs. D Ramadoss
|
August 12, 2004 |
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 26, 2004 |
Union of India Vs. National Association of Pensioners
|
November 5, 2004 |
UNION OF INDIA Vs. V SEKAR
|
October 1, 2004 |
Union of India Vs. G Ramachandra Reddy and Co
|
October 4, 2004 |
UNION OF INDIA Vs. T VARADARAJU
|
October 18, 2004 |
Union of India Vs. B Somasundaram
|
February 27, 2004 |
Union of India Vs. K Varadarajan
|
March 9, 2004 |
Union of India Vs. Honble Central Administrative Tribunal
|
January 20, 2004 |
UNION OF INDIA Vs. ASST DIRECTOR GENERAL SGT
|
January 20, 2004 |
Union of India Vs. Vasantha Carbide Company Ltd
|
February 5, 2004 |
Union of India Vs. K Senthil Kumar
|
February 18, 2004 |
Union of India Vs. S Dilli Babu
|
February 18, 2004 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
|
April 5, 2004 |
UNION OF INDIA Vs. ILANGO
|
April 2, 2004 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
March 24, 2004 |
UNION OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
|
March 23, 2004 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH REP
|
March 25, 2004 |
Union of India Vs. M Kannaiya
|
June 21, 2004 |
UNION OF INDIA Vs. M K SANTHOSH
|
July 12, 2004 |
UNION OF INDIA GENERAL MANAGER GOVERNMENT OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 24, 2004 |
UNION OF INDIA SENIOR SUPERINTENDENT OF POST OFFICES Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 24, 2004 |
UNION OF INDIA SR SUPDT OF POST OFFICES Vs. S MURUGESAN REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH
|
January 22, 2004 |
UNION OF INDIA, REP BY ITS SECRETARY TO GOVERNMENT, MINISTRY OF ENVIRONMENT AND FORESTS Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY, REP BY ITS MEMBER SECRETARY G SANTHANAM
|
August 27, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. CORDIAL COMPANY
|
February 6, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. ALEX
|
October 19, 2004 |
United India Insurance Co LTD Vs. R Sathiyanarayanan
|
November 10, 2004 |
UNITED INDIA INSURANCE CO LTD Vs. VELUCHAMY
|
December 29, 2004 |
UNITED INDIA INSURANCE CO. LTD Vs. R. MADANAGOPAL
|
June 24, 2004 |
UNITED INDIA INSURANCE CO. LTD. Vs. J. SENTHIL KUMAR
|
December 31, 2004 |
United India Insurance Company Limited Vs. Chinnakannan
|
September 2, 2004 |
UNITED SOLVENT EXTRACTIONS PRIVATE LIMITED Vs. TAMILNADU CIVIL SUPPLIES CORPORATION LTD
|
August 4, 2004 |
Unnamalai Vs. Bharat Sanchar Nigam Ltd
|
September 21, 2004 |
UNNAMALAI ALIAS VIMALA Vs. P SUBRAMANIAN
|
September 9, 2004 |
UOI Vs. M Mani
|
December 14, 2004 |
Uppalla Thozhilar Sangham Vs. General Secretary Deputy Salt Commissioner
|
February 26, 2004 |
URC CONSTRUCTION P LTD Vs. INDIAN INSTITUTE OF TECHNOLOGY GUINDY
|
November 9, 2004 |
USHA KUMAR Vs. STATE OF TAMIL NADU
|
February 18, 2004 |
USHA RANGANATHAN Vs. ARULMIGHU ANJANEYASWAMY THIRUKOIL
|
October 1, 2004 |
USV LIMITED D BLOCK 1ST FLOOR 9 SOUTH BOAG ROAD ADWAVE TOWER T NAGAR CHENNAI 600 017 Vs. SYSTOPIC LABORATORIES LIMITED NO 11 1ST STREET RAILWAY COLONY MEHTHA NAGAR CHENNAI 600 029
|
January 20, 2004 |
V BALASUBRAMANIAN Vs. TAMIL NADU AGRICULTURAL UNIVERSITY
|
March 19, 2004 |
V C Sundaram Vs. C Venkatesan
|
March 12, 2004 |
V Chandrakanth Vs. State of Tamil Nadu Department of Housing and Urban Development
|
November 1, 2004 |
V CHELLAPPAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION EZHILAGAM
|
January 22, 2004 |
V Devendran Vs. General Superintendent
|
September 28, 2004 |
V ELANGOVAN Vs. HOME SECRETARY STATE OF TAMIL NADU
|
September 17, 2004 |
V Jaganathan Vs. District Collector Collectorate Trichy
|
April 23, 2004 |
V K B HOTELS INDIA PVT LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
|
September 16, 2004 |
V K K NAIR Vs. D SHITTAL KUMAR
|
July 22, 2004 |
V K RAMAPRASATH Vs. C R SIVANANDAM
|
March 17, 2004 |
V KALIYAPERUMAL Vs. CHIEF EDUCATIONAL OFFICER AND CHAIRMAN
|
August 12, 2004 |
V KANNIAN Vs. COLLECTOR SALEM DISTRICT SALEM
|
April 7, 2004 |
V KRISHNAMURTHY Vs. AIRPORTS AUTHORITY OF INDIA
|
March 12, 2004 |
V KUMAR Vs. JOINT COMMISSIONER EXECUTIVE OFFICER
|
March 23, 2004 |
V Kumar Vs. District Collector Vellore District
|
November 29, 2004 |
V Kuppusamy Reddiar Vs. Collector
|
November 29, 2004 |
V L B TRUST Vs. REGIONAL TRANSPORT OFFICER
|
September 22, 2004 |
V L Devarajan Vs. S Nandagopal
|
March 12, 2004 |
V LINGASAMY Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT CHENNAI
|
December 31, 2004 |
V Manikandan Vs. P Ramesh
|
December 2, 2004 |
V Mathiyazhagan Vs. Superintending Engineer
|
November 23, 2004 |
V Munusamy Vs. M Suguna
|
December 31, 2004 |
V MURUGESAN Vs. PRESIDING OFFICER
|
September 20, 2004 |
V Murugesan Vs. Secretary to Government of Tamil Nadu
|
April 17, 2004 |
V Nachiappan Vs. Madurai Municipal Corporation
|
March 1, 2004 |
V NATARAJAN Vs. SALIYUR MAHAJANA SANGAM
|
July 9, 2004 |
V Ponnusamy Padayachi Vs. Rathina Padayachi
|
March 15, 2004 |
V R Raghavan Vs. Telecom District Engineer
|
June 17, 2004 |
V Ramanujam Vs. Rajamani
|
March 19, 2004 |
V RAMASAMY AND V JAYARAMAN Vs. KALYANAM
|
April 28, 2004 |
V Ravichandran Vs. Chief General Manager Mine I AND IA Neveli Lignite Corporation Limited
|
September 14, 2004 |
V RENGANAYAGI Vs. STATE OF TAMIL NADU
|
March 19, 2004 |
V S Kamaruddin Vs. M A Abdul Majid
|
May 25, 2004 |
V S M Syed Ali Vs. Muthammal
|
April 8, 2004 |
V S Manickasundaram Vs. V S Ramalinga Gounder
|
March 16, 2004 |
V S Noor Mohammed Vs. General Manager
|
January 23, 2004 |
V S RAMASUBRAMANIAM Vs. STATE OF TAMIL NADU
|
January 30, 2004 |
V SHANMUGA KONAR Vs. P SUBRAMANIAN
|
April 16, 2004 |
V Srinivasan Vs. Commissioner of Gift tax TamilNadu V
|
April 30, 2004 |
V Subramanian Vs. J Venkatraman
|
February 18, 2004 |
V Subramanian Vs. Union of India
|
October 8, 2004 |
V Sundaram Vs. L Karupusamy
|
February 4, 2004 |
V Sundaram Vs. E Santhalingam
|
March 8, 2004 |
V SUNDARARASU Vs. GOVERNMENT OF TAMILNADU
|
February 25, 2004 |
V SUNDARRAJAN S/O VENU Vs. DIRECTOR, NATIONAL INSTITUTE OF TECHNICAL TEACHERS TRAINING AND RESEARCH; K S RAJU, CHAIRMAN, BOG, TTTI, NAGARJUNA FERTILIZERS CHEMICALS LIMITED
|
June 25, 2004 |
V THANGAVELU Vs. STATE OF TAMIL NADU
|
August 4, 2004 |
V Thayumanavan Vs. District Revenue Officer Nagapattinam
|
April 30, 2004 |
V UMA SHENBAGAM Vs. GOVERNMENT OF TAMIL NADU
|
March 10, 2004 |
V V Kannan Vs. K Sridhar
|
April 30, 2004 |
V V Palanisamy Vs. State
|
October 29, 2004 |
V VAIRAMANI AMMAL Vs. P KALYANA SUNDARAM P VASUDEVAN
|
January 27, 2004 |
V Vaithinatha Gowndar Vs. Kasthuribai Ammal
|
March 15, 2004 |
V Valliappan Vs. S M Ramanathan
|
October 19, 2004 |
V VARADHARASU Vs. UNION OF INDIA
|
April 21, 2004 |
V VEERAMANI Vs. CHIEF SECURITY COMMISSIONER
|
March 9, 2004 |
V Vijaya Raghavalu Vs. State of Tamil Nadu
|
June 30, 2004 |
V. KOUSALYA Vs. DIRECTOR OF TRAINING, TAMIL NADU ELECTRICITY BOARD, CHENNAI
|
January 27, 2004 |
V.R. VENKATARAMAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
December 28, 2004 |
VAIKO Vs. UNION OF INDIA
|
April 29, 2004 |
VAIRASUNDARAM Vs. DISTRICT COLLECTOR
|
October 11, 2004 |
VAITHILINGA THEVAR Vs. VADIVEL ASARI
|
August 5, 2004 |
VAITHINATTAR Vs. SAKKUBAI AMMAL
|
April 16, 2004 |
Valliammal Vs. Official Assignee
|
June 18, 2004 |
VALLIAMMAL SOCIETY Vs. STATE OF TAMIL NADU
|
October 1, 2004 |
VALLIAMMAL SOCIETY REP BY ITS CHAIRMAN T R PACHAMUTHU Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPT; SPECIAL TAHSILDAR (LAND ACQUISITION) TAMIL NADU HOUSING BOARD SCHEME; MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
|
October 11, 2004 |
Varadhan Vs. Kannammal
|
April 27, 2004 |
Varadharaja Perumal Temple Vs. Jeyakumar
|
November 30, 2004 |
VARADHARAJAN Vs. SRI SAKTHI MURUGAN FINANCE
|
April 8, 2004 |
VARDHAN ALIAS THENGAI VARDHAN Vs. STATE
|
July 5, 2004 |
VARTHAGA SANGHAM Vs. CUDDALORE MUNICIPALITY
|
February 7, 2004 |
Vasantha Vs. District Magistrate and the District Collector
|
March 31, 2004 |
VASANTHA ALIAS ARUMBU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR PERAMBALUR DISTRICT
|
July 20, 2004 |
Vasantha Mills Limited Vs. Board for Industrial Financial Reconstruction
|
November 25, 2004 |
VASANTHI Vs. S ARUMUGAM
|
July 15, 2004 |
Vatsala Vs. Meenakshi
|
November 25, 2004 |
VEERAIYAN Vs. STATE
|
October 4, 2004 |
VEERAMMAL Vs. PAPPUSAMI
|
April 7, 2004 |
VEERAPANDIAN Vs. TAMILVANAN
|
March 17, 2004 |
Veeraraghavan a Venkatesh Vs. Collector
|
February 13, 2004 |
VEERASAMY ALIAS SULAIMAN ALIAS THEEVIRAVADHI Vs. STATE OF TAMIL NADU
|
September 29, 2004 |
Velappar Spinning Pvt LTD Vs. Tamilnadu Taxation Special Tribunal rep
|
March 17, 2004 |
Velimalai Rubber Co LTD Vs. State of Tamilnadu
|
October 14, 2004 |
Vellai Thurai Vs. State
|
December 28, 2004 |
VELLAMMAL Vs. MINOR RAMALAKSHMI
|
March 29, 2004 |
VELLIPALAYAM CO OPERATIVE MILK SUPPLY SOCIETY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
April 7, 2004 |
Velmurugan Vs. State
|
November 1, 2004 |
VELMURUGANATARAJA PILLAI Vs. CHINNIAH PILLAI
|
March 5, 2004 |
VELU ALIAS JAVELU Vs. STATE
|
June 22, 2004 |
VELU MUTHIRIYAR Vs. STATE, REP BY INSPECTOR OF POLICE
|
July 15, 2004 |
VELUSAMY Vs. PP DURAISAMY
|
September 17, 2004 |
Venco Jewellers Vs. S Subramaniam
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May 12, 2004 |
VENGAIVASAL VILLAGE PANCHAYAT Vs. STATE OF TAMIL NADU
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December 22, 2004 |
VENKADASAN K Vs. CHAIRMAN CUM DIRECTOR N L C
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December 17, 2004 |
VENKATESAN Vs. STATE OF TAMILNADU
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February 19, 2004 |
VENKATESH ALIAS VENKATESAN Vs. STATE REP
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April 5, 2004 |
VENUGOPALALIASALAGARSAMY DIED Vs. BAJANAI ALAGARSAMY
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June 16, 2004 |
VENUS CHIT FUND AND FINANCE Vs. PONDICHERY CO OPERATIVE
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March 30, 2004 |
Vetrivel Vs. State
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November 5, 2004 |
VIDEOCON POWER LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
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December 9, 2004 |
Vijai Vs. State
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December 9, 2004 |
VIJAYA COAL SALES Vs. N KRISHNAMOORTHY MUDALIAR TRUST
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June 25, 2004 |
VIJAYALAKSHMI Vs. STATE
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April 17, 2004 |
VIJAYAN Vs. COMMISSIONER OF POLICE
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September 22, 2004 |
VIJAYARAJ Vs. GITHEYON RAJ
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March 1, 2004 |
VIJAYARAJ Vs. GITHEYON RAJ STATE OF TAMIL NADU
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March 3, 2004 |
VINAYAK CHEMICALS Vs. STATE OF TAMILNADU
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September 13, 2004 |
Vishvesh Textiles Vs. M K Chandrakanth
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May 12, 2004 |
VISWANATHAN Vs. SAVARIMOUTHURAYAN
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March 4, 2004 |
Vivekananda Teacher Training Institute for Women run Vs. Regional Director
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November 9, 2004 |
VOICE OF GOD TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHERS EDUCATION CSD BUILDING
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July 16, 2004 |
W B VASANTHA Vs. DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
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October 20, 2004 |
WALAJAH CO OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED ARCOT Vs. PRESIDING OFFICER LABOUR COURT VELLORE
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December 22, 2004 |
Western India Cashew Co Vs. TamilNadu Taxation Special Tribunal
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April 2, 2004 |
Wilfred Prakash Vs. State of Tamil Nadu
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November 25, 2004 |
WORKMEN Vs. PRESIDING OFFICER
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July 23, 2004 |
Workmen Vs. Presiding Officer
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February 9, 2004 |
Workmen of GE Power Controls India Pvt LTD Vs. Management of GE Power Controls India Pvt Ltd
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April 26, 2004 |
Y R PREMA Vs. MOTOR VEHICLES INSPECTOR GRADE I HOSUR UNIT OFFICE HOSUR DHARMAPURI DISTRICT
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January 6, 2004 |
Y S SHAH MANAGING PARTNER SECUNDERABAD Vs. G SRINIVASAN VICE PRESIDENT WORKS DCW LTD SAHAPURAM THOOTHUKUDI
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August 1, 2004 |
Y.S. SHAH Vs. G. SRINIVASAN
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October 8, 2004 |
YAMAHA KANNAN @ KANNAN Vs. STATE, BY THE INSPECTOR OF POLICE, ERODE TOWN POLICE STATION, ERODE. (CRIME NO. 213/2001)
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September 29, 2004 |
Yashoda Vs. Perumal
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April 16, 2004 |
Yasuddin Vs. Inspector of Police
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October 15, 2004 |
ZONAL MANAGER Vs. A NAFIZUR RAHIMAN
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November 18, 2004 |