REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A BASKARA NARAYANAN Vs. SO MURUGESARN	October 22, 2003
A C Kiruba Shankari Vs. State of Tamil Nadu	October 31, 2003
A C RANGANATHAN Vs. STATE OF TAMIL NADU REP	March 18, 2003
A CHANDRASEKARAN Vs. LOGAMBAL	December 23, 2003
A DEVARAJ Vs. MANAGEMENT A RAFEEQ AHAMED AND COMPANY	October 15, 2003
A DHANAVATHI AMMAL Vs. STATE	April 8, 2003
A Dilli Babu Vs. Assistant Commissioner of Civil Supplies	November 3, 2003
A G KRISHNAMURTHY SINCE DEAD Vs. M JAYARAMAIAH	April 22, 2003
A GOPI ALIAS KANDASAMY Vs. CHIEF ENGINEER PERSONNEL	September 12, 2003
A Ibrahim Vs. National Textiles Corporation Tamil Nadu and Pondicherry Limited	July 17, 2003
A JAGANNATHAN PADAYACHI Vs. ARULMIGHU SWAMINATHASWAMY DEVASTHANAM	April 17, 2003
A Jayachandran Vs. Indian Bank	October 14, 2003
A JAYAVEERAPANDIAN Vs. R RENGARAJAN	December 31, 2003
A JEGANNATHAN Vs. LOCAL LIBRARY AUTHORITY OF TIRUCHY	April 1, 2003
A Joseph Louis Vs. State of Tamilnadu	December 23, 2003
A K Gupta Vs. State	October 17, 2003
A KALAVATHY Vs. ASSISTANT DIRECTOR DISTRICT EMPLOYMENT EXCHANGE OFFICE	February 7, 2003
A Laxman Kini Vs. Indian Overseas Bank	November 6, 2003
A M Abdul Kareem Vs. Special Tahsildar Adi Dravidar Welfare Maduranthagam Town and Taluk	December 2, 2003
A M BASHEER AHMED Vs. DIRECTOR	February 13, 2003
A M RAMAKRISHNAN Vs. MADURAI VIRUDHUNAGAR NADARGAL URAVINMURAI PARIBALANA SABAI	June 30, 2003
A M SHAMSUDEEN Vs. A M MOHAMED SALIHU	May 1, 2003
A M SHAMSUDEEN Vs. A M MOHAMED SALIHU	May 14, 2003
A M Thavamani Vs. Malar Rani	October 17, 2003
A MOHAN DOSS Vs. REVENUE DIVISIONAL OFFICER	June 16, 2003
A MOHANDOSS Vs. STATE REP	August 1, 2003
A Mohanraj Vs. Union of India rep	November 13, 2003
A MUKRAM SHERIFF Vs. CHIEF EXECUTIVE OFFICER	September 19, 2003
A N Renugha Vs. State of Tamil Nadu	September 12, 2003
A P Ramasamy Vs. Dhanalakshmi	August 8, 2003
A PACKIARAJ SELVARAJ Vs. D PRATHAP	January 13, 2003
A PALANISWAMY Vs. G NACHIYAR	March 28, 2003
A Pappammal Vs. Union of India	July 31, 2003
A PEER MOHAMED Vs. STATE OF TAMIL NADU	January 9, 2003
A Ponnu Vs. Chief Education Officer	October 27, 2003
A PREMRAJ JAIN Vs. STATE OF TAMIL NADU	July 31, 2003
A R DEIVASIGAMANI MUDALIAR Vs. T N SOMASUNDARA NADAR DIED	July 9, 2003
A R NARAYANAN Vs. SPECIAL DEPUTY COLLECTOR STAMPS	January 24, 2003
A R PONNUSAMY Vs. THOPPALAN ALIAS KARUPPA GOUNDER	March 21, 2003
A Rajendran Vs. General Manager Thermal Power Station I	October 16, 2003
A RAMAKRISHNAN Vs. DEPUTY REGISTRAR OF COOP SOCIETIES	March 28, 2003
A REVATHY Vs. REGISTRAR, HIGH COURT AND CHIEF JUDGE, COURT OF SMALL CAUSES	July 4, 2003
A RUCKMANI Vs. CORRESPONDENT	February 19, 2003
A S BASKARAN Vs. INDIAN FINACE AND FACTORS LIMITED	August 18, 2003
A S MUTHUSWAMY Vs. DISTRICT COLLECTOR	March 13, 2003
A S PERIASAMY Vs. STATE OF TAMIL NADU	September 29, 2003
A S Raghunathan Vs. T Sampathkumar	December 11, 2003
A S RATHINAM Vs. A S PONNAMMAL	March 12, 2003
A S Samivel Vs. K Annamalai	September 30, 2003
A SATHYAMURTHY Vs. STATE	August 14, 2003
A SENTHIL KUMAR Vs. SURESH BAFNA	August 26, 2003
A Sethuraman Vs. Tamil Nadu Civil Supplies Corporation Ltd	September 18, 2003
A SETHURAMAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	November 18, 2003
A SILVEIRA Vs. MANAGING DIRECTOR	April 24, 2003
A Sreedevi Vs. Commissioner	September 23, 2003
A STEPHEN SAMUEL Vs. UNION OF INDIA	April 28, 2003
A T Shanmugam Vs. Executive Officer	December 31, 2003
A THANAPAL Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	April 22, 2003
A THANDAVAMURTHY Vs. GOVERNMENT OF TAMIL NADU	October 20, 2003
A THANGAMANI Vs. PANCHAYAT UNION	January 28, 2003
A THIAGARAJAN Vs. INDO BURMAH PETROLEUM CORPORATION	February 13, 2003
A Uma Rani Vs. District Collector	October 31, 2003
A V BHASKARAN Vs. N MOHAN	August 27, 2003
A V VEDARASU Vs. M SHAHUL HAMEED	March 20, 2003
A Varadharajan Vs. State of Tamil Nadu	December 29, 2003
A VENKATRAMANI Vs. V ARUNAGIRI	April 4, 2003
A VISWANATHAN Vs. BHARATH PETROLEUM LTD	April 30, 2003
A. RENGASWAMI Vs. THIRUKUMARAN SPINNERS REPRESENTED BY ITS PARTNER R. SENGALIAPPAN	June 19, 2003
AARAYEE Vs. STATE	April 29, 2003
AATHI ALIAS AATHIAPPAN Vs. STATE	February 27, 2003
ABDUL ALIM Vs. STATE OF TAMIL NADU	January 30, 2003
Abdul Jabbar Vs. Government of Tamil Nadu	October 20, 2003
ABDUL MAJEETH Vs. STATE	July 10, 2003
ABDUL RAHMAN KHAN Vs. IQBAL	April 21, 2003
Abdul Sattar H A L Vs. Union Bank of India	October 9, 2003
Abi International Vs. Additional Commissioner of Customs	October 8, 2003
Ace Investments LTD Vs. Settlement Commission Income Tax and Wealth Tax	September 26, 2003
ADAYAR VENKATARATHNAM NAGAR RESIDENTS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	October 14, 2003
ADDITIONAL DISTRICT SESSIONS JUDGE Vs. MOHAMMED SAFI	February 26, 2003
ADDITIONAL SESSIONAL JUDGE FAST TRACK COURT NO II TINDIVANAM REFERRING OFFICER Vs. STATE	September 2, 2003
ADDITIONAL SESSIONS JUDGE Vs. CHANDRASEKAR alias SEKAR	April 22, 2003
ADDITIONAL SESSIONS JUDGE CUM CHIEF JUDICIAL MAGISTRATE Vs. RAMESH alias ANTHONY PETER RAMESH	April 11, 2003
ADDITIONAL SESSIONS JUDGE CUM CHIEF JUDICIAL MAGISTRATE Vs. SHANKARA NARAYAN	March 5, 2003
ADIMADAVAN Vs. STATE	February 24, 2003
ADIPARASAKTHI CHARITABLE MEDICAL EDUCATIONAL Vs. STATE GOVERNMENT OF TAMIL NADU	June 30, 2003
ADIPARASAKTHI CHARITABLEMEDICAL EDUCATIONAL AND CULTURAL TRUST Vs. STATE GOVERNMENT OF TAMIL NADU REP	June 1, 2003
AGILA INDIA MINVARIYAM KANAKEETALAR MATTRUM PAAM VASULIPAVAR SANGAM REP Vs. STATE OF TAMIL NADU REP	March 18, 2003
Aided College Teachers Association Vs. Director of Collegiate Education	October 10, 2003
AIDED MIDDLE SCHOOL REP Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	August 21, 2003
Aiswarya Freight Carrier Vs. Union of India	October 8, 2003
AJITH Vs. STATE	July 11, 2003
AKILABASKAR Vs. STATE OF TAMIL NADU	March 28, 2003
AKSHAYA TEXTILES LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR	February 25, 2003
AL FATHIMA MUNAVERA Vs. S KANDASAMY	July 31, 2003
ALAGARSAMY Vs. STATE	August 6, 2003
ALAMELU AMMAL Vs. GOVINDASAMY NAICKER	March 13, 2003
ALITALIA LINEE AEREE ITALIANE S P A REP Vs. IQBAL Y MUNSHI	April 30, 2003
All India Council for Technical Education Vs. Karunya Institute of Technology and Science	December 23, 2003
All India Indian Overseas Bank Schedule Caste and Schedule Tribe Employees Welfare Association Vs. District Registrar	January 23, 2003
ALL INDIA SC ST RAILWAY EMPLOYEES Vs. CHAIRMAN RAILWAY BOARD	January 24, 2003
ALLAHABAD BANK Vs. RUKMANI AMMAL	July 1, 2003
ALLAHABAD BANK Vs. KOTHARI PETROCHEMICALS LTD.	February 4, 2003
AMA RAFEEK GULAM MOHIDEEN Vs. SECRETARY TO GOVERNMENT, HOME POLICE III DEPT	July 8, 2003
AMARAVATHI Vs. K KALIMUTHU	July 25, 2003
AMARAVATHI WINES Vs. ASSISTANT COMMISSIONER OF EXCISE	January 20, 2003
AMARJOTHI SPINNING MILLS LTD Vs. B R B GARMENTS	February 10, 2003
AMBER IMPEX Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL	December 23, 2003
AMEED ALIAS SALEEM Vs. COMMISSIONER OF POLICE	June 30, 2003
Ameer Vs. State of Tamil Nadu	December 23, 2003
Ameer Abdulla Vs. State	December 19, 2003
AMINA BIBI DIED Vs. UMMU SALMA BIBI DIED	April 10, 2003
Amsaveni Vs. State of Tamil Nadu	November 21, 2003
Anand Vs. State	December 24, 2003
ANAND Vs. STATE OF TAMIL NADU	January 21, 2003
ANANTHIPALAYAM VELUPAIYAN ALIAS VELUSAMY Vs. STATE	July 11, 2003
ANEESUR RAHMAN Vs. GOVERNMENT OF TAMIL NADU	July 24, 2003
ANGAMMAL Vs. SPECIAL TAHSILDAR	August 5, 2003
ANGATHAL Vs. RAMASAMY	October 31, 2003
Anil Kumar Vs. State	September 29, 2003
Anjalammal Vs. State of Tamil Nadu	November 19, 2003
ANNA TRANSPORT CORPORATION LIMITED SALEM Vs. TRANSPORT COMMISSIONER	June 25, 2003
ANNADHURAI ALIAS DURAI Vs. STATE REP	August 12, 2003
Annai Sathya Women Teacher Training Institute Vs. National Council for Teacher Education	September 5, 2003
Annavu Chettiar Vs. District Revenue Officer	July 15, 2003
ANSALDO ENGERGIA S P A Vs. INCOME TAX OFFICER	March 13, 2003
ANTHONISAMY S Vs. PRESIDING OFFICER LABOUR COURT POUNDICHERRY	July 29, 2003
ANTHONY SHIEK SHIB PONG Vs. S E MAHOOB BASHA	October 28, 2003
Antony Devaraj Vs. Aralvaimozhi Kurusadi Devasahayam Mount Oor and Thuya Viagula	December 31, 2003
ANTONY NADAR Vs. STATE	March 12, 2003
ANU PRODUCTS LIMITED Vs. M VEERAMANI	August 26, 2003
ANUMUTHU Vs. INSPECTOR OF POLICE	February 26, 2003
APPANDAINATHA NAINAR Vs. APPADURAI	March 3, 2003
AR N SUPPIYAH Vs. STATE OF TAMIL NADU	November 28, 2003
ARASAN Vs. STATE OF TAMILNADU	March 4, 2003
ARCHEAN GRANITES PVT LTD Vs. GAGRAT GARDI AND CO	September 9, 2003
ARCOT N VEERASAMY Vs. GOVT OF TAMIL NADU	December 12, 2003
ARCOT. N. VEERASWAMY Vs. THE STATE OF TAINIL NATHI.HV THE CHIEF SECRETARY, GOVT. OF TARN II NADU FORT. ST. GEORGE, CHENNAI - 9,	November 13, 2003
AROKIAM Vs. STATE	March 5, 2003
AROUND THE WORLD TRAVEL AND TOURS P. LTD. Vs. UNION OF INDIA	October 22, 2003
AROUND THE WORLD TRAVEL AND TOURS P. LTD. Vs. UNION OF INDIA	September 5, 2003
ARRASU ENTERTAINMENTS Vs. STATE OF TAMIL NADU	January 1, 2003
ARRASU ENTERTAINMENTS REP BY S BOOPATHI Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT HOME (PRISONS-4) DEPARTMENT; SECRETARY TO GOVERNMENT, INFORMATION AND TOURISM (EXHIBITION) DEPARTMENT AND DIRECTOR, INFORMATION AND PUBLIFE INSURANCE CORPORATION RELATION DEPARTMENT	January 22, 2003
ARTHUR MARY AMMAL Vs. ARULDOSS PILLAI	July 23, 2003
Arul Anand Vs. Oil and Natural Gas Commission	December 10, 2003
ARULMIGHU ARASADI KARPAGA VINAYAGAR TEMPL Vs. COMMISSIONER	February 21, 2003
ARULMIGU DHANDAYUTHAPANISWAMY TEMPLE Vs. APPELLATE AUTHORITY PAYMENT OF GRATUITY ACT	March 13, 2003
ARUMALAIYAN @ ANNADURAI AND OTHERS Vs. STATE BY INSPECTOR OF POLICE, KEERAITHURAL P.S., MADURAI	March 31, 2003
ARUMUGAM Vs. SUNDARAMMAL	April 7, 2003
ARUMUGAM Vs. M RANGASAMY	February 14, 2003
Arumugam Vs. State	December 4, 2003
ARUMUGAPANDI Vs. INSPECTOR OF POLICE	April 8, 2003
ARUN BALAKRISHNAN IYER Vs. SONI HOSPITAL	June 17, 2003
ARUNA SUGARS LIMITED Vs. STATE OF TAMIL NADU	December 30, 2003
ARUNA THEATRE, REPRESENTED BY ITS PROPRIETOR, ARUNACHALAM Vs. SECRETARY TO GOVERNMENT, HOME (CINEMA II) DEPARTMENT; APPELLATE AUTHORITY/ADDITIONAL COMMISSIONER (CINEMA) AND DISTRICT COLLECTOR	January 14, 2003
ARUNACHALA MUDALIAR Vs. JAYALAKSHMI AMMAL	January 9, 2003
ARUNACHALAM PILLAI Vs. SORIMUTHU PILLAI	December 3, 2003
Asad Cassim Vs. Union of India	September 30, 2003
ASHOK Vs. STATE	February 5, 2003
ASHOK LEYLAND LIMITED Vs. PRESIDING OFFICER	February 14, 2003
ASHOK LEYLAND LIMITED Vs. M RAJAN BABU	October 20, 2003
ASHWIN RAJESH AND CO Vs. SARAVANA FABRICS	July 2, 2003
ASSISTANT DIRECTOR Vs. KHADER SULAIMAN	January 9, 2003
ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE GOVT OF INDIA MADRAS Vs. KHADER SULAIMAN	February 7, 2003
ASSOCIATION OF NSE MEMBERS OF INDIA Vs. UNION OF INDIA	April 25, 2003
Asst Collector of Customs Vs. Ramanathan	August 1, 2003
ATHAYEE Vs. L I C OF INDIA	June 17, 2003
ATHAYEE DIED Vs. LIFE INSURANCE CORPORATION OF INDIA COIMBATORE	June 27, 2003
Athmajothi ALIAS Krishnamurthy Vs. K Jothimani	October 15, 2003
ATOMIC ENERGY EMPLOYEES ASSOCIATION Vs. BLOCK DEVELOPMENT OFFICER	April 25, 2003
Aurobindo Ashram Harpegon Workshop Trust Vs. Assistant Commissioner of Wealth tax	December 1, 2003
AUSTIN REED LIMITED Vs. SUNTEX GRAMENTS	June 27, 2003
AYODHIRAMAN Vs. SUBRAMANIAM	April 10, 2003
Ayyankutty Vs. State of Tamil Nadu	September 3, 2003
AYYARU Vs. DISTRICT MAGISTRATE	March 13, 2003
Ayyasamy Pillai Vs. Rajangam	September 23, 2003
AYYAVOO ALIAS AYYASAMY Vs. STATE	July 23, 2003
Ayyavu Vs. State of Tamil Nadu	August 13, 2003
AZHAGESAN Vs. STATE	June 17, 2003
Azhagu Karuppanam Ambalam Vs. District Revenue Officer	March 31, 2003
B & C MILLS STAFF UNION Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	August 27, 2003
B ANUSUYA Vs. A GANESAN	July 17, 2003
B BALASUBRAMANIAN Vs. POWER GRID CORPORATION OF INDIA LIMITED	July 9, 2003
B G Gurupatham Vs. State Administrative Tribunal	July 15, 2003
B GOVINDARAJAN Vs. INSPECTOR OF POLICE	November 5, 2003
B Harsha Vs. Registrar Anna University	December 10, 2003
B INDHUMATHY Vs. TAMILNADU ELECTRICITY BOARD	March 28, 2003
B Kamaraj Vs. Director of Technical Education	December 31, 2003
B Lakshmi Vs. AIR Officer i c Personnel	October 17, 2003
B Loganathan Vs. Union of India	September 2, 2003
B MALLIGA Vs. SUPERINTENDING ENGINEER ELECTRICITY DISTRIBUTION CIRCLE/SOUTH TAMIL NADU ELECTRICITY BOARD	October 31, 2003
B MANI Vs. INSPECTOR OF POLICE	April 22, 2003
B MANOHARAN Vs. GENERAL MANAGERSOUTH CHENNAI TELEPHONES	January 8, 2003
B PARI Vs. R MURALI	October 8, 2003
B Rajarathinam Vs. B Venkatesan	August 29, 2003
B RAMACHANDRA ADITYAN Vs. M AMARNATH	March 28, 2003
B RANGANATHAN Vs. STATE	March 4, 2003
B S B K Private Limited Vs. Chief Engineer	October 22, 2003
B S JAYALAKSHMI Vs. B S SAIRAM	August 1, 2003
B Saroja Vs. District Collector	September 26, 2003
B Sekar Vs. Commandant	September 19, 2003
B Sundarambal Vs. Jawaharlal Jain	September 30, 2003
B V V S S NARAYANA Vs. MEDAPATTI VENKATAKRISHNA REDDY	March 12, 2003
B. PRABHAKARAN Vs. C. VEERASAMY NAIDU	February 21, 2003
BABA @ A.M. ISMAIL Vs. MOTHILAL	October 8, 2003
BABU Vs. STATE REP	March 6, 2003
BABU Vs. STATE REP	June 18, 2003
BABU SHERIFF ALIAS SAIBULLAH SHERIFF Vs. MAGBUL SHERIFF	March 21, 2003
BADHIRI NISHA Vs. STATE OF TAMIL NADU	April 30, 2003
BADRUNISSA Vs. TAMIL NADU STATE	June 26, 2003
Bakiyalakshmi Vs. Alamelu	August 14, 2003
Balaji Vs. State	January 30, 2003
BALAKRISHNA TRANSPORT Vs. COMMERCIAL TAX OFFICER	September 30, 2003
BALAKRISHNAN Vs. CHANDRASEKHARAN	July 11, 2003
BALASUBRAMANIAM Vs. STATE	June 27, 2003
BALASUNDARAM P Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	August 5, 2003
BALU ALIAS BALASUBRAMANI Vs. STATE	March 10, 2003
BALUSAMY Vs. DISTRICT COLLECTOR	March 28, 2003
BAMA Vs. RUKIYAL BIVI	November 25, 2003
BARATHY Vs. STATE	July 15, 2003
BASHA SAHIB Vs. VALIKANDAPURAM VILLAGE	January 27, 2003
Bata India Limited Vs. M R Manickam	November 7, 2003
Bava G Chokkappa Vs. District Revenue Officer	April 22, 2003
BCG VACCINE LABORATORY Vs. COMMITTEE FOR THE PURPOSE OF CONTROL AND SUPERVISION OF EXPERIMENT ON ANIMALS CPCSEA	April 30, 2003
BEGUM SEENI PICHAI AMMAL Vs. JANAB K MUTHU MOHAMED DIED	July 17, 2003
BENZ AUTOMOBILIES PRIVATE LIMITED Vs. C. MOHANASUNDARAM	July 21, 2003
BHAARATHIYA ELECTRICITY EMPLOYEES FEDERATION REGN NO 990/SLM AFFILIATED TO BHARATIYA MAZDOOR SANGH BMS Vs. MANAGEMENT	October 23, 2003
BHAJANLAL H RAHEJA Vs. P NATARAJAN DIED	February 24, 2003
BHARAT OVERSEAS BANK LTD Vs. APPELLATE AUTHORITY	April 1, 2003
Bharat Overseas Bank LTD Vs. Deputy Commissioner of Labour	December 2, 2003
BHARAT PETROLEUM CORPN LTD Vs. PETROLEUM EMPLOYEES UNION	March 27, 2003
Bharat Petroleum corporation LTD Vs. Church of South India	October 13, 2003
BHASKARAN Vs. STATE	February 13, 2003
BHAVANI AGENCIES Vs. STATE OF TAMILNADU	April 9, 2003
BHEL ANCILLARY ASSOCIATION RANIPET Vs. STATE OF TAMIL NADU	September 2, 2003
BHEL EXECUTIVES/OFFICERS ASSOCIATION Vs. DEPUTY COMMISSIONER OF INCOME-TAX	April 30, 2003
BHEL THUPPURAVU THOZHILALAR SANGAM BHELLIMITED RANIPET Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED RANIPET	September 24, 2003
BHUVANESWARI Vs. STATE REP	August 1, 2003
BHUVANESWARI FINANCE Vs. INSPECTOR OF POLICE	July 23, 2003
BIKRAM SINGH CHANNA Vs. REGISTRAR, CEGAT; COMMISSIONER OF CENTRAL EXCISE AND SUPERINTENDENT OF CENTRAL EXCISE	September 1, 2003
BILAL Vs. STATE OF TAMIL NADU	April 30, 2003
BINDU INDUSTRIES Vs. SOUNDARYA LEASING	February 26, 2003
BINNY LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	September 24, 2003
Binny Limited Vs. Deputy Commissioner of Police North	September 5, 2003
BIRENDRA SHARMA Vs. A V M PARCEL SERVICE	November 17, 2003
Blow Plast Limited Vs. J Devanatha	November 3, 2003
Board of Management of General Insurance Corporation Employees Cooperative Thrift and Credit Society LTD Vs. Joint Registrar Chennai Region Central Registrar of Cooperative Societies	December 11, 2003
BOMAN IRANI Vs. COMMISSIONER	February 7, 2003
BOOLOGHA PANDIAN Vs. STATE REP	June 17, 2003
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. A ARUMUGAM	September 22, 2003
BUSH BOAKE ALLEN (INDIA) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 19, 2003
Buvaneswari Graph Paper Vs. National Small Industries	October 10, 2003
C Arulsamy Vs. State	August 20, 2003
C B M College Vs. State Human Rights Commission	September 30, 2003
C BASKARAN Vs. MANAGING DIRECTOR	June 20, 2003
C Bright Gnana Singh Vs. Agarwal Vidyalaya and Junior College	November 6, 2003
C CHAKKARAVARTHY Vs. UNION OF INDIA	June 23, 2003
C DAMODARASAMY Vs. GOVERNMENT OF INDIA	January 9, 2003
C Doraisamy Vs. Neyveli Lignite Corporation Ltd	December 4, 2003
C GURUVABOYAN Vs. DIRECTOR OF SURVEY AND SETTLEMENT	August 26, 2003
C JANCY MINOR Vs. DIRECTOR OF MEDICAL EDUCATION	February 13, 2003
C JAYADEVAN Vs. CORPORATION OF COIMBATORE	August 22, 2003
C K IMPEX Vs. DEPUTY COMMERCIAL TAX OFFICER	February 3, 2003
C K PHILIPS Vs. T A SHANMUGAM	April 11, 2003
C KANDAMMAL Vs. S CHELLAPERUMAL	December 11, 2003
C Karthikeyan Vs. District Collector	September 5, 2003
C KUYALAL Vs. DY DIRECTOR, NARCOTIC CONTROL BUREAU	June 18, 2003
C Manohar Vs. State	November 24, 2003
C MUTHUKUMARASWAMY DECEASED VANITHA MANIKAVASAGAM Vs. STATE OF TAMILNADU	April 30, 2003
C N Harikrishnan Vs. Kinetic Finance Limited	November 21, 2003
C N PALAYYAN Vs. M N FAROOK	April 11, 2003
C NATARAJA PILLAI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	June 24, 2003
C NATARAJAN Vs. P KATHIRVEL	April 4, 2003
C Natarajan Vs. Sowdambigai Elementary and High School	September 24, 2003
C PALANISAMY Vs. CARDAMOM MARKETING CORPORATION	August 6, 2003
C PERIYASWAMY Vs. K SARASWATHY	August 1, 2003
C PRABHU Vs. ASSISTANT COMMISSIONER	February 28, 2003
C R PALANIDOSS Vs. S ARUMUGHAM	March 18, 2003
C R RAJASEKARAN Vs. JUDICIAL MAGISTRATE	February 19, 2003
C RAJAKUMAR Vs. DIRECTOR OF DRUGS CONTROL	February 25, 2003
C RAMANUJAM Vs. PRESIDING OFFICER	July 23, 2003
C S L Institute of Technology Vs. Government of Tamil Nadu	November 21, 2003
C S ROBERT Vs. M KANAGAPPAN	April 29, 2003
C S Srinivasan Vs. State of Tamil Nadu	December 1, 2003
C SARASWATHI Vs. S RAMACHANDRAN	December 18, 2003
C SUGUMARAN Vs. REVENUE DIVISIONAL OFFICER	August 29, 2003
C VEDIAPPAN Vs. KRISHNAN	August 29, 2003
C. CALASTINE Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.	October 23, 2003
CAMTEX MILL NALLOOR REP Vs. ASSIST PROVIDENT FUND COMMISSIONER	February 25, 2003
Canara Bank Officers Association Vs. Canara Bank rep	November 18, 2003
Caravan Clothing Company P Limited Vs. Anbu Textiles	December 24, 2003
Carborandum Universal LTD Vs. Commissioner of Income tax	November 17, 2003
Carewell Pharma Vs. Managing DirectorTNMSC	September 22, 2003
Caterpillar India Pvt LTD Vs. Presiding Officer	October 17, 2003
CC (SEA PORT) Vs. S.R.F. LTD.	October 9, 2003
CC (SEA PORT) Vs. SETTLEMENT COMMISSION S.R.F. LTD.	September 10, 2003
CETARPILLAR INDIA PRIVATE LIMITED THIRUVELLORE Vs. PRESIDING OFFICER SECOND ADDITIONAL LABOUR COURT MADRAS	October 17, 2003
Ch Hari Vs. Senior Commandant Disciplinary Authority CISF Unit	September 11, 2003
Chairman Vs. Arulnathan	June 26, 2003
CHAIRMAN Vs. CHELLAPANGI	July 3, 2003
CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU Vs. UNION OF INDIA UOI REP	January 31, 2003
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. PARVATHI AMMAL	April 8, 2003
CHAKKU BAI Vs. STATE	April 25, 2003
CHAMBA FABRICS Vs. MISTY APPARELS PVT LTD	August 27, 2003
CHANDRA Vs. LOGANATHAN ELECTRICALS	April 10, 2003
CHANDRA Vs. DISTRICT COLLECTOR	February 26, 2003
Chandran Vs. District Magistrate and District Collector	September 19, 2003
CHANDRAN ALIAS KUTTIPAYAN Vs. STATE	January 27, 2003
Chandran ALIAS Muthiah Vs. State	July 11, 2003
CHANDRASEKAR SEKAR Vs. STATE OF TAMIL NADU	April 22, 2003
Chandrasekaran Vs. State	August 20, 2003
CHANDRASEKARAN Vs. L. VALLIAMMAL	April 4, 2003
CHANDRU Vs. STATE	April 17, 2003
Charles Vs. State	December 19, 2003
CHATRAPATHY SHANMUGHAM Vs. S RANGARAJAN	August 28, 2003
CHELLA MUTHU Vs. HARIKRISHNAN	August 6, 2003
CHELLADURAI ALIAS KARUPPUSWAMY Vs. STATE INSPECTOR OF POLICE	January 22, 2003
Chellammal Vs. State of Tamil Nadu	November 19, 2003
CHELLAN Vs. STATE REP	August 11, 2003
CHELLAPPA PRESIDENT Vs. SECRETARY TO GOVERNMENT	July 15, 2003
Chennai Malar Viyabarigal Sangam Vs. Corporation of Chennai	November 14, 2003
CHENNAI VIDEO AND PHOTOGRAPHERS ASSOCIATION Vs. UNION OF INDIA (UOI)	September 17, 2003
CHHAYA GUPTA Vs. DISTRICT REGISTRAR CHENNAI	June 18, 2003
CHIEF ENGINEER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	June 16, 2003
CHIEF ENGINEER PERSONNEL Vs. S BALASUBRAMANIAN	June 27, 2003
CHIEF POSTMASTER GENERAL Vs. G CHAMUNDESWARI	June 25, 2003
CHINNAMMAL Vs. PERIYASAMI	February 6, 2003
Chinnan Vs. Marappan	December 18, 2003
CHINNAPILLAI Vs. RAMANUJA PADAYACHI	April 4, 2003
Chinnapillai ALIAS Perumal Vs. Peruma	June 25, 2003
CHINNATHURAI Vs. GOVERNMENT OF TAMILNADU	January 31, 2003
CHINNATHURAI Vs. DISTRICT MAGISTRATE	March 13, 2003
Chinnathurai Vs. Sankar	December 9, 2003
CHINNAYYA GOUNDER Vs. STATE OF TAMIL NADU	April 30, 2003
Chithayan Vs. State	August 4, 2003
CHITRA Vs. STATE OF TAMIL NADU	March 19, 2003
Chitra Srinivasan Vs. R Srinivasan	December 18, 2003
CHOCKALINGAM Vs. SWASTIK FILAMENTS PVT LIMITED	January 23, 2003
CHOCKKAPPAN Vs. STATE OF TAMIL NADU	December 9, 2003
CHOLAMANDALAM INVESTMENT AND FINANCE CO Vs. A RAJAN	December 19, 2003
Cholan Paper and Board Mill Private LTD Vs. Commissioner of Customs	October 17, 2003
CHOLAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	July 24, 2003
Christian Medical and Hospital Vs. Inspector of Labour	November 4, 2003
CHRISTIAN MEDICAL COLLEGE and HOSPITAL Vs. HE DEPUTY COMMISSIONER OF LABOUR	February 20, 2003
CHRISTIAN MEDICAL COLLEGE and HOSPITAL Vs. PRESIDING OFFICER ANDANOTHER	June 20, 2003
CHRISTIAN VELLALAR SANGAM Vs. MINOR JEFFRI SAM BALAN	January 31, 2003
CHURCH OF GOD FULL GOSPEL Vs. GOVERNMENT OF TAMIL NADU	February 28, 2003
CITY TOWER HOTELS P LTD Vs. COMMERCIAL TAX OFFICER	March 13, 2003
CITY UNION BANK LIMITED Vs. C THANGARAJAN	February 21, 2003
Coastal Packers Private LTD Vs. Government of Tamil Nadu	December 5, 2003
Coimbatore District Aided Secondary and Higher Secondary School Managements Association Vs. State of Tamil Nadu	December 11, 2003
COIMBATORE DISTRICT REAL ESTATE PROMOTERS ASSOCIATION Vs. STATE OF TAMIL NADU	June 18, 2003
Coimbatore Stock Exchange LTD Vs. Tamil Nadu Electricity Regulatory Commission	September 30, 2003
COIMBATORE UNITED PEOPLE TRANSPORT LTD Vs. STATE OF TAMIL NADU	April 11, 2003
COMMISSIONER Vs. NILGIRIS CO OPERATIVE MARKETING SOCIETY LTD	June 27, 2003
COMMISSIONER Vs. ARULMIGHU ARASADI KARPAGA VINAYAGAR TEMPLE	July 1, 2003
COMMISSIONER Vs. AUTHORITY APPOINTED UNDERTAKING THE MINIMUM WAGES ACT	January 30, 2003
COMMISSIONER Vs. ARULMIGU AHOBILA MADAM	March 13, 2003
Commissioner and Director of Survey and Settlement Vs. C V Varadharajan	November 17, 2003
COMMISSIONER H R AND C E A DEPARTMENT MADRAS Vs. ARULMIGHU ARASADI KARPAGA VINAYAGAR TEMPLE	July 15, 2003
COMMISSIONER OF CUSTOMS (SEA PORT) Vs. REGISTRAR, OFFICE OF C AND CE AND SRF LIMITED	September 10, 2003
COMMISSIONER OF GIFT TAX Vs. K B AVURUMANKUTTY	April 7, 2003
COMMISSIONER OF GIFT TAX Vs. SREE VISALAM CHIT FUND LTD	November 12, 2003
COMMISSIONER OF GIFT-TAX Vs. S. ASHOK	November 3, 2003
COMMISSIONER OF INCOME TAX Vs. E.I.D. PARRY (INDIA) LTD.	November 5, 2003
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU MINERALS LTD.	March 24, 2003
COMMISSIONER OF INCOME TAX Vs. D. RM. M. SP. SV. A. ANNAMALAI CHETTIAR	December 10, 2003
COMMISSIONER OF INCOME TAX Vs. CORAL ELECTRONICS (P) LTD.	December 1, 2003
COMMISSIONER OF INCOME TAX Vs. C. ANANTHAN CHETTIAR	December 15, 2003
COMMISSIONER OF INCOME TAX Vs. T.S. SANTHANAM	March 26, 2003
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU MINERALS LTD	November 12, 2003
COMMISSIONER OF INCOME TAX Vs. XOMOX INDIA LTD	November 12, 2003
COMMISSIONER OF INCOME TAX Vs. ENTERPRISING EXPORTERS P LTD	November 10, 2003
COMMISSIONER OF INCOME TAX Vs. SUREKHA P KOTHARI	November 19, 2003
Commissioner of Income tax Vs. R S Trust	November 4, 2003
COMMISSIONER OF INCOME TAX Vs. BEST AND CROMPTON ENGINEERING LTD	November 4, 2003
COMMISSIONER OF INCOME TAX Vs. MADRAS REFINERIES LTD	November 5, 2003
COMMISSIONER OF INCOME TAX Vs. GANESH STORES	November 5, 2003
Commissioner of Income Tax Vs. Surekha P Kothari	October 19, 2003
COMMISSIONER OF INCOME TAX Vs. SOFT BEVERAGES P LTD	December 10, 2003
Commissioner of Income tax Vs. S D V Chandru	December 9, 2003
Commissioner of Income Tax Vs. Associated Electrical Agencies	December 8, 2003
COMMISSIONER OF INCOME TAX Vs. S I PROPERTY DEVELOPMENT PVT LTD	December 8, 2003
COMMISSIONER OF INCOME TAX Vs. DRILCOS INDIA PVT LTD	December 2, 2003
Commissioner of Income Tax Vs. Seshasayee Paper and Board Ltd	December 2, 2003
COMMISSIONER OF INCOME TAX Vs. AMBADI ENTERPRISES LTD	November 24, 2003
COMMISSIONER OF INCOME TAX Vs. DYNA VISION LTD	November 24, 2003
COMMISSIONER OF INCOME TAX Vs. PACKWELL KARNATAKA INDUSTRIES	November 25, 2003
Commissioner of Income Tax Vs. M Subramaniam	December 23, 2003
COMMISSIONER OF INCOME TAX Vs. ESSORPE MILLS LTD	December 17, 2003
Commissioner of Income Tax Vs. Deputy Director of Small Savings	December 15, 2003
Commissioner of Income tax Vs. Henkel SPIC India Ltd	December 16, 2003
COMMISSIONER OF INCOME TAX Vs. MAPS TOURS AND TRAVELS	September 5, 2003
COMMISSIONER OF INCOME TAX Vs. S K MYLSAMY GOUNDER	April 7, 2003
COMMISSIONER OF INCOME TAX Vs. SAMBANDAM SPINNING MILLS PRIVATE LTD	April 4, 2003
COMMISSIONER OF INCOME TAX Vs. G S R KRISHNAMURTHY	March 31, 2003
COMMISSIONER OF INCOME TAX Vs. DAS WINES AND LIQUORS	April 21, 2003
COMMISSIONER OF INCOME TAX Vs. G S R KRISHNAMURTHY	March 20, 2003
Commissioner of Income tax Vs. Southern Roadways Ltd	March 21, 2003
COMMISSIONER OF INCOME TAX Vs. K RAMACHANDRAN	March 19, 2003
COMMISSIONER OF INCOME TAX Vs. GOLDEN TOUCH	March 26, 2003
COMMISSIONER OF INCOME TAX Vs. SRI KARTHIKEYA SPINNING AND WEAVING MILLS LTD	March 26, 2003
COMMISSIONER OF INCOME TAX Vs. SAKTHI SIVAM THEATRES P LTD	March 24, 2003
Commissioner of Income tax Vs. Meenakshi Asphalts	March 24, 2003
COMMISSIONER OF INCOME TAX Vs. SAKTHI TEXTILES LTD	March 25, 2003
COMMISSIONER OF INCOME TAX Vs. P NATARAJAN	March 28, 2003
Commissioner of Income tax Vs. Chennai Properties and Investments Ltd	March 28, 2003
COMMISSIONER OF INCOME TAX Vs. G VENKATESAN	January 20, 2003
COMMISSIONER OF INCOME TAX COIMBATORE Vs. ALAGENDRAN FINANCE LIMITED	April 9, 2003
COMMISSIONER OF INCOME-TAX Vs. NATHAN MINING WORKS	December 2, 2003
COMMISSIONER OF INCOME-TAX Vs. MARRY JOSEPH	March 19, 2003
COMMISSIONER OF INCOME-TAX Vs. MADURANTAKAM CO-OPERATIVE SUGAR MILLS LTD	March 26, 2003
COMMISSIONER OF WEALTH TAX Vs. SHARDLOW INDIA LTD	March 20, 2003
Commissioner of Wealth tax Vs. B R Theatres and Industrial Concerns P Ltd	December 1, 2003
Controller of Examinations Pondicherry University Vs. S Shyamala	December 1, 2003
Council of the Institute of Chartered Accountants of India Vs. R Ayyavoo	December 30, 2003
D Asokan Vs. Commissioner of Municipal Council	September 3, 2003
D C SAHOO Vs. GROUP COMMANDANT	March 21, 2003
D Dayalan Vs. Commissioner	November 18, 2003
D DEVENDRAN Vs. NACHIMUTHU GOUNDER	February 21, 2003
D Dhanapal Vs. D David Livingstone	October 21, 2003
D ISSAC JEPAKUMAR Vs. GOVERNMENT OF TAMIL NADU	October 14, 2003
D Issac Jepakumar Vs. Government of Tamil Nadu	September 14, 2003
D Jagadees and Co Vs. Shree Periyandavar Fabrics	December 1, 2003
D Jagadees and Co Vs. Shree Periyandavar Fabrics	December 9, 2003
D Jayakumar Ponnudurai Vs. District Elementary Educational Officer	September 5, 2003
D Jayasitharathan Vs. Revenue Divisional Officer	October 8, 2003
D Jeyaraj Vs. Managing Director	November 19, 2003
D Jothinath Vs. Employees State Insurance Corporation	December 16, 2003
D Micheal Vs. Presiding Officer	September 12, 2003
D Philomina Vs. P Velusamy	December 15, 2003
D Pitchandi Vs. Management of Binny Ltd	September 24, 2003
D Raja Vs. Secretary Regional Transport Authority	October 7, 2003
D Rajarathinam Vs. Management of Metro Transport Corporation Ltd	August 18, 2003
D REETA JOSEPHINE NESAM Vs. CHAIRMAN SALEM VINAYAKA MISSION	February 7, 2003
D SAMRAJ ALIAS NEWRAJ Vs. K N NAGARAJAN	April 1, 2003
D SANTHAPPAN Vs. IBP COMPANY LTD	April 8, 2003
D SHANTHI BAI Vs. AYSHA BEE	April 1, 2003
D SRIRAMULU Vs. REGISTRAR	February 27, 2003
D STALIN Vs. M SELVAMANI	January 31, 2003
D Velazhagan Vs. Tamil Nadu Pollution Control Board	September 23, 2003
D. LAWRANCE Vs. THE DISTRICT AND SESSIONS JUDGE, MADURAI	February 5, 2003
D.C.W. LIMITED Vs. ASSTT. COMMISSIONER OF CENTRAL EXCISE	October 21, 2003
DAMODARA NAICKER DIED Vs. COLLECTOR OF CHENGALPATTU DISTRICT AT KANCHEEPURAM	February 28, 2003
DAMODHARAN Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE KEERIPARAI POLICE STATION	December 8, 2003
DARLING T V CENTRE Vs. GENERAL MANAGER CHENNAI TELEPHONES	September 8, 2003
David Vs. State	August 21, 2003
DCW LTD Vs. COLLECTOR OF CENTRAL EXCISE	January 1, 2003
DCW LTD Vs. COLLECTOR OF CENTRAL EXCISE	January 22, 2003
DCW LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS	June 25, 2003
DEAN AGRICULTURAL COLLEGE AND RESEARCH INSTITUTE KILLIKULAM VALLANAD Vs. S SAKILABANU	September 26, 2003
Debi Goenka Vs. B D Gard	October 9, 2003
Deepak Vs. Tamil Nadu State Housing Board	November 6, 2003
DEPARTMENT OF POSTS Vs. BEULA ARULRATHINAM	January 8, 2003
DEPUTY COMMISSIONER JUDICIAL Vs. M PERUMAL	April 30, 2003
Deputy Inspector General of Police Vs. K K Jaffarullakhan	December 23, 2003
DEVAN ALIAS DEVARAJ Vs. STATE	July 8, 2003
Devaraj Vs. State	October 20, 2003
DEVENDIRAN Vs. STATE	March 5, 2003
Devendran Vs. State	December 2, 2003
Devi Padmanabhan Vs. State	September 4, 2003
Devikarani Vs. Srinivasa Iyer	July 8, 2003
DHANA SINGH Vs. STATE OF TAMIL NADU	March 26, 2003
Dhanalakshmi Vs. Commissioner of Police	December 22, 2003
Dhanalakshmi Vs. Revenue Divisional Officer	December 12, 2003
DHANALAKSHMI MILLS LIMITED TIRUPPUR Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	August 12, 2003
DHANAPAL Vs. STATE	August 7, 2003
DHANDAPANI CEMENTS PRIVATE LIMITED Vs. BINNY ENGINEERING LIMITED CHENNAI	October 13, 2003
DHANDAPANI DIED Vs. KARPAKAM	March 24, 2003
DHANDAYUTHAPANI R Vs. C R KALEEL	August 29, 2003
DHEERAN CHINNAMALAI TRANSPORT CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL	August 4, 2003
DINDIGUL SPINNERS ASSOCIATION Vs. SECRETARY TO GOVT	October 21, 2003
DINESH DALMIA Vs. COMMISSIONER OF POICE	March 28, 2003
DIRECTOR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	July 8, 2003
Director of Employment and Training Vs. T Jothiprakash Sundar Raj	November 12, 2003
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. A V NARAYANAN TRUST	December 9, 2003
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. A M M HOSPITALS AND MEDICAL BENEFIT SOCIETY	March 20, 2003
DIVISIONAL PERSONAL OFFICER Vs. UNNAMALAI	February 19, 2003
DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAY Vs. A JOHN	March 13, 2003
DIWANA ALIAS SETTU Vs. STATE REP	July 10, 2003
DOLLAR COMPANY PRIVATE LTD Vs. SECRETARY PWD HIGHWAYS	June 20, 2003
Dorairaj Vs. Commissioner	November 28, 2003
DORAISAMY M Vs. STATE OF TAMIL NADU	June 27, 2003
Drivers Conductors Bus Service P LTD Vs. Regional Transport Authority	December 1, 2003
DURAI Vs. STATE	March 24, 2003
Duraikannu Vs. Malayammal	September 11, 2003
DURAIKANNU PADAYACHI Vs. MEERA	July 23, 2003
DURAIPANDIAN Vs. DISTRICT COLLECTOR	April 30, 2003
DURAISAMY Vs. STATE REP	March 31, 2003
Duraisamy Vs. State	October 10, 2003
DURAISWAMY NAICKER Vs. KALIAMMAL	April 7, 2003
E A Chandrasekaran Vs. Venkatachalam	December 17, 2003
E S CHANDRASEKARAN Vs. DIRECTOR GENERAL	January 22, 2003
E SATHEESH KUMAR Vs. VIJAYA BANK	February 28, 2003
E SEETHARAMA REDDIAR Vs. S JAYARAMAN	July 16, 2003
E SOMASEKARAN Vs. KANCHANA	August 8, 2003
E THANIGAI MALAI Vs. CHIEF EXECUTIVE OFFICER	April 11, 2003
E V KUMAR Vs. UNION OF INDIA REP	July 28, 2003
Eeyakkara Palani Vs. State	July 3, 2003
EGMORE BENEFIT SOCIETY EMPLOYEES UNION Vs. JT COMMR OF LABOUR	June 30, 2003
EKAMBARAM Vs. STATE	January 14, 2003
ELANGO ALIAS ELANGOVAN Vs. STATE	June 24, 2003
ELANGO INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX	August 6, 2003
Elangovan Vs. Jayabalan	September 2, 2003
Elumala Vs. Govt of Tamil Nadu	November 24, 2003
Elumalai Vs. State of Tamil Nadu	December 23, 2003
Elumalai Vs. State	July 8, 2003
ELUMALAI Vs. STATE OF TAMIL NADU	March 25, 2003
EMARESAN Vs. RADHA	April 24, 2003
EMBAR NAIDU Vs. RATHNAM CHETTAIR	March 18, 2003
EMPLOYEES STATE INSURANCE Vs. M GANESAN	February 21, 2003
EMPLOYEES STATE INSURANCE CORPORATION Vs. S SAVITHRI	April 30, 2003
Eonour Technologies Limited Vs. Madhya Pradesh Stock Exchange	November 17, 2003
ESESHASAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 28, 2003
ESSAR MACHINE WORKS LIMITED Vs. CEGAT	December 31, 2003
ESWARI Vs. CO OWNERS REP	July 30, 2003
Executive Engineer and Administrative Officer Vs. S Govindaraj	December 3, 2003
Farooq Vs. State of Tamil Nadu	July 14, 2003
FENNER INDIA LTD Vs. JOINT REGIONAL DIRECTOR	March 12, 2003
FIRST INTERNATIONAL LINE S A PANAMA Vs. CHOKHANI INTERNATIONAL LTD	July 14, 2003
Fisher Pumps P LTD Vs. Commercial Tax Officer	December 16, 2003
FISHER XOMOX SANMAR LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 31, 2003
FLAT PROMOTERS ASSOCIATION CHENNAI Vs. STATE OF TAMIL NADU	March 24, 2003
Fr John Joseph Vs. State of Tamiil Nadu	December 10, 2003
FRANCIS VINCENT NEELANKOVIL TRICHUR Vs. INDUSTRIAL TRIBUNAL MADRAS	December 11, 2003
FRENDI FASHIONS PVT LTD Vs. JOINT DIRECTOR APPAREL EXPORT PROMOTION COUNCIL	March 27, 2003
FULLER INDIA LTD Vs. JOINT COMMISSIONER OF INCOME TAX	August 12, 2003
G Anandan Vs. Director General	September 30, 2003
G Aroselvan Vs. State of Tamilnadu	October 7, 2003
G BALARAMA NAIDU Vs. BALARAMA NAIDU	March 31, 2003
G DHARANI Vs. STATE OF TAMIL NADU	August 14, 2003
G Gajalakshmi Vs. Presiding Officer	September 19, 2003
G GANESAN Vs. GOVERNMENT OF TAMILNADU REP	July 4, 2003
G GENGAVARAJAN Vs. D MANIVEL	December 1, 2003
G GOPI Vs. G THIYAGARAJAN	October 8, 2003
G GOPI Vs. DISTRICT COLLECTOR	March 21, 2003
G Jayachandra Vs. State of Tamilnadu	September 29, 2003
G Kotteeswaran Vs. P Venkatesan	October 16, 2003
G KRISHNAMOORTHY Vs. SUKUMAR	January 23, 2003
G Madesan Vs. Dharmapuri Municipality	July 30, 2003
G MADHUMITHA Vs. STATE OF TAMIL NADU	October 31, 2003
G Mani Vs. Regional Transport Authority	September 15, 2003
G Manoharan Vs. Government of Tamil Nadu	September 4, 2003
G Mary Suseela Vs. Micheal	December 24, 2003
G Masilamani Vs. Joint Director of School Education	August 14, 2003
G PALANISAMY Vs. STATE	February 3, 2003
G Purushothaman Vs. Superintending Engineer	December 10, 2003
G Rajendran Vs. President	December 17, 2003
G RAMAKRISHNAN Vs. CHIEF REGIONAL MANAGER	March 28, 2003
G RAMAKRISHNAN Vs. ZONAL MANAGER BANK OF INDIA	April 7, 2003
G Ramasamy Vs. District Collector	October 7, 2003
G S KRISHNAN Vs. UNION OF INDIA	April 10, 2003
G S Mani Vs. Health Officer	July 17, 2003
G SAKKARAVEL Vs. COMMISSIONER	October 17, 2003
G Shanmugam Vs. S Uma	November 28, 2003
G SHANMUGHAM Vs. C K SEETHALAKSHMI	April 9, 2003
G SIVALINGAM Vs. STATE OF TAMIL NADU	April 10, 2003
G SUMATI Vs. STATE OF TAMILNADU	July 4, 2003
G Udayakumar Vs. State of Tamil Nadu	November 20, 2003
G Udayakumar Vs. State of Tamil Nadu	November 11, 2003
G Udhaya Bharathi Vs. State of Tamil Nadu	December 9, 2003
G VALAPPAN Vs. S MADHAVAN PILLAI	July 10, 2003
G Venu Vs. Syndicate Bank	November 18, 2003
G. BALU @ BALACHANDIRAN Vs. STATE	April 24, 2003
GABRIEL Vs. DEPUTY REGISTRAR HOUSING	April 29, 2003
Ganapathy Motor Service Vs. Employees State Insurance Corporation	January 29, 2003
Ganapathy Padayachi Vs. Mookan alias Ramasamy Padayachi	August 8, 2003
GANDHIPURAM SARVODAYA SANGAM Vs. DISTRICT REGISTRAR OFFICER OF THE DISTRICT REGISTRAR	July 8, 2003
GANDIBAN TRANSPORTS Vs. REGIONAL TRANSPORT AUTHORITY CHENGALPATTU DIST	June 1, 2003
GANDIBAN TRANSPORTS Vs. REGIONAL TRANSPORT AUTHORITY; STATE TRANSPORT APPELLATE TRIBUNAL AND PURATCHI THALAIVAR MGR TRANSPORT CORPORATION LIMITED, REP BY ITS MANAGING DIRECTOR	June 18, 2003
GANESA NAICKER Vs. SUBBIAH THEVAR	January 14, 2003
GANESAN Vs. STATE	June 23, 2003
Ganesan ALIAS Muthusamy Vs. State	December 12, 2003
GANGAI VINAYAGAR TEMPLE Vs. MEENAKSHI AMMAL	January 6, 2003
Gangatharan Vs. State	July 9, 2003
GARUDA CHIT AND TRADING CO P LTD Vs. CORAMANDEL INDAG PRODUCTS P LTD	February 17, 2003
GEETHA RAMACHANDRAN Vs. S RAVICHANDRAN	March 24, 2003
GENERAL MANAGER Vs. T M DAYANANDAN	April 30, 2003
GENERAL MANAGER RANI MANGAMMAL TRANSPORT Vs. VICTOR	March 20, 2003
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED Vs. R DEVARAJ	September 4, 2003
GEORGE OAKES LTD Vs. COMMISSIONER OF WEALTH TAX	November 11, 2003
GEORGE THOMAS Vs. SRIVIDYA	March 4, 2003
GLOBAL METALS INC Vs. COMMISSIONER OF CUSTOMS (IMPORTS) AND SPK IMPEX	May 13, 2003
GOLD QUEST INTERNATIONAL PVT LTD Vs. STATE OF TAMIL NADU	April 9, 2003
GOPAL Vs. STATE REP	August 13, 2003
Gorthatti Naushad Suhel Vs. University of Madras	October 22, 2003
Government of Tamil Nadu Vs. Secretary	December 5, 2003
GOVERNMENT OF TAMIL NADU Vs. TAMIL NADU CO-OPERATIVE SUBORDINATE OFFICERS	July 11, 2003
GOVERNMENT OF TAMIL NADU Vs. M RADHAKRISHNAN	February 27, 2003
GOVERNMENT OF TAMIL NADU Vs. S MARIMUTHU	February 17, 2003
Government of Tamil Nadu Vs. Union of India	February 4, 2003
GOVINDAMMAL Vs. THULASI PILLAI	July 1, 2003
GOVINDAPPA NAIDU Vs. C SIDDA CHETTY	July 9, 2003
GOVINDARAJ Vs. STATE	April 17, 2003
GOVINDARAJ Vs. STATE	March 11, 2003
GOVINDARAJ and CO Vs. NEDUNGADI BANK LTD	March 21, 2003
GOVINDASAMY Vs. STATE REP	June 30, 2003
Govindasamy Vs. State	October 23, 2003
Govindasamy Vs. Velchami	October 10, 2003
GREAT ROYAL CIRCUS Vs. CHIEF INSPECTOR	March 28, 2003
GREAT ROYAL CIRCUS CHENNAI Vs. ANIMAL WELFARE BOARD OF INDIA	January 10, 2003
GUNASUNDARI Vs. STATE OF TAMIL NADU	April 21, 2003
GUPTA ENTERPRISES Vs. STATE OF TAMIL NADU	March 17, 2003
GUPTA ENTERPRISES MADRAS Vs. IRUSAPPAN	December 9, 2003
GURUSWAMI MUDALIAR Vs. M MURUGESAN	February 28, 2003
H D Dhanasingh Durai Vs. Videsh Sanchar Nagam Limited	December 3, 2003
H E T C EDUCATIONAL SOCIETY Vs. STATE OF TAMILNADU	April 23, 2003
H NAINA MOHAMED Vs. R GOKUL	January 10, 2003
H SHAJAHAN Vs. STATE OF TAMIL NADU	February 4, 2003
HABIBIA GIRLS PRIMARY SCHOOL Vs. NOORINISHA	October 31, 2003
HAIRTHA FINANCE LTD Vs. ATV PROJECTS INDIA LTD	April 1, 2003
HAJI M S A LIAQUATH ALI Vs. CHIEF ENGINEER; SUPERINTENDING ENGINEER AND DIVISIONAL ENGINEER	February 24, 2003
HARICHANDRAN ALIAS SARAVANAN Vs. STATE	March 12, 2003
Hariharan Vs. State	December 16, 2003
HARIKUMAR RAJAH Vs. ASHOK R. THAKKAR	August 22, 2003
HARMAN STEEL INDUSTRIES Vs. COMMERCIAL TAX OFFICER KANCHEEPURAM	November 18, 2003
Hassan Barati Vs. Dean	December 18, 2003
HELEN P Vs. SECRETARY TO GOVERNMENT	March 18, 2003
HEPSYBAH INBAM Vs. GOVERNMENT OF TAMILNADU	February 26, 2003
Hiluru Hameedha Begum Vs. Pappammal	December 19, 2003
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SPENCER AND COMPANY LIMITED CHENNAI	October 15, 2003
Hotel Royal Park LTD Vs. Pondicherry Planning Authority	December 23, 2003
Hussainy Begum Vs. R Natarajan	October 7, 2003
HYBRO CHAINS PVT LTD Vs. ASIL INDUSTRIES LTD	July 30, 2003
HYDHRAS Vs. P P KUNHAVAA	August 5, 2003
I S ILANGO Vs. V PERIASAMY	June 26, 2003
IMMACULATE HEART OF MARY SOCIETY Vs. SPECIAL TAHSILDAR	February 4, 2003
IN RE: W.S. INDUSTRIES (INDIA) LTD. Vs. STATE	September 2, 2003
INBARAJ Vs. KALUNGUVILAI CMS SUDHANGA SUVISESA SABAI THROUGH ITS PRESIDENT RAJIAH NADAR	October 20, 2003
INCOME TAX OFFICER Vs. BALAJI CHIT FUND	April 24, 2003
INDIA CINE AGENCIES Vs. DEPUTY COMMISSIONER OF INCOME-TAX	November 3, 2003
INDIA RADIATORS LTD Vs. PRESIDING OFFICER	March 3, 2003
INDIAN BANK Vs. PRESIDENT	February 21, 2003
INDIAN BANK MARDAS GEORGE TOWN BRANCH Vs. NEW INDIA MARITIME AGENCIES P LTD	January 11, 2003
INDIAN HUME PIPE CO Vs. PRESIDING OFFICER	February 1, 2003
Indian Institute of Architects Vs. State of Tamil Nadu	July 21, 2003
Indian National Trust for Art and Cultural Heritage INTAVH Vs. Chennai Metropolitan Development Authority	November 17, 2003
INDIAN OVERSEAS BANK GENERAL MANAGER CHENNAI Vs. K PERICHIAPPAN	December 15, 2003
INDIAN TARPAULINS INDUSTRIES Vs. G KRISHNAMURTHI and PARTIES	March 5, 2003
INDIRA Vs. SURGENT MAGARAJAN	January 31, 2003
INDO INTERNATIONAL LTD Vs. CONTINENTAL CARRIERS PRIVATE LTD	October 10, 2003
INDUSTRIAL CATERING SERVICES PVT LTD Vs. COMMERCIAL TAX OFFICER	March 27, 2003
J ABDUL SALAM Vs. ARULMIGU KONIAMMAN DEVASTHANAM	March 24, 2003
J ANAND Vs. INSPECTOR OF INSURANCE	March 18, 2003
J Anand Vs. Inspector of Insurance	April 18, 2003
J BASKARAN Vs. REGIONAL INSTITUTE OF CORRECTIONAL ADMINISTRATION	November 25, 2003
J Baskaran Vs. Regional Institute of Correctional Administration	October 25, 2003
J BERNARD JACOB ROSS Vs. CHAIRMAN TNEB	March 18, 2003
J Jeyalakshmi Vs. State of Tamil Nadu	August 5, 2003
J K Pharmachem Limited Vs. State of Tamil Nadu	October 21, 2003
J Mala Vs. Modern Cargo Services Pvt Ltd	December 3, 2003
J NANDHINI Vs. DEPUTY COMMISSIONER OF LABOUR	March 31, 2003
J NICI SUGANTHAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	April 30, 2003
J PADMAVATHY Vs. STATE OF TAMIL NADU	February 17, 2003
J PAZHANI Vs. SUBRAYAPILLAI	August 29, 2003
J S Chitharanjan Vs. S Usha Kalyani	December 19, 2003
J S MOSES Vs. STATE	August 22, 2003
J SIVAKUMARAN Vs. VICE CHANCELLOR BHARATHIAR UNIVERSITY	April 30, 2003
J TAMILSELVAN Vs. DEPUTY COMMERCIAL TAX OFFICER	October 22, 2003
J VANARAJ Vs. STATE	March 7, 2003
J Zeenath Bivi Vs. M Khader Ibrahim	December 24, 2003
JABARAJ THIRAVIAM AND R M VASANTHI Vs. J JOEL	September 18, 2003
Jacob Educational Medical and Charitable Trust Vs. Govt of Tamil Nadu	August 8, 2003
JAGADEESAN Vs. INSPECTOR OF POLICE	April 17, 2003
JAGATHEESAN LORRY TRANSPORTS Vs. INDIAN OIL CORPORATION LIMITED	July 18, 2003
JAINLABDIN Vs. STATE	April 24, 2003
JAN DE NUL N V Vs. DEPUTY COMMISSIONER OF CUSTOMS	February 5, 2003
JANARTHANAN Vs. CHIEF ENGINEER DISTRIBUTION	September 30, 2003
Janarthanan Vs. State	December 30, 2003
JAPS TECH ENGINEERS PRIVATE LTD Vs. RECOVERY OFFICER	April 28, 2003
JAYA VENKATESA SUBBU Vs. JAYA BHASKARAN AND COMPANY	July 21, 2003
JAYABAL Vs. STATE	April 17, 2003
Jayabarath Fabric Mills LTD Vs. Unitex Exports	October 17, 2003
JAYACHANDRAN Vs. NEELAKANTA REDDIAR	March 13, 2003
JAYALAKSHMI Vs. STATE OF TAMIL NADU	July 25, 2003
JAYAM COMPANY Vs. T RAVICHANDRAN	March 4, 2003
Jayant Rajan Vs. S Lakshmanan	August 4, 2003
JAYAPAL Vs. STATE	January 31, 2003
JAYARAJ Vs. STATE	July 28, 2003
Jayaraman Vs. Dalavai Nagarajan	September 18, 2003
JAYARAMAN Vs. EXECUTIVE OFFICER	March 21, 2003
JAYASINGH MANOHARAN Vs. CHAIRMAN AIRPORTS AUTHORITY OF INDIA	July 15, 2003
Jayasitharathan Vs. Registrar	October 8, 2003
JEEVA TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER	July 1, 2003
JEGAJOTHI Vs. MANAGER	April 4, 2003
JEGAM BLUE METAL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	March 24, 2003
JESUDOSS Vs. SEBASTHIAN DIED	January 3, 2003
Jewana Gowder Vs. District Collector	December 29, 2003
JEYARAMA REDDIAR Vs. COLLECTOR	February 27, 2003
JINI DHANRAJGIR Vs. COMMISSIONER	February 5, 2003
JOHN PETER Vs. GENERAL MANAGER	March 21, 2003
JOHNKUMAR Vs. STATE REP	April 29, 2003
Joseph Vs. Secretary to Govt of Tamil Nadu	November 20, 2003
JOSEPH DHARMA SEKARAN Vs. DISTRICT EDUCATIONAL OFFICER	April 28, 2003
JOSER ALIAS PONNUSAMY Vs. STATE INSPECTOR OF POLICE	January 14, 2003
JUSTICE G RAMANUJAM Vs. OIL AND NATURAL GAS COMMISSION	April 4, 2003
JUSTICE P VENUGOPAL Vs. UNION OF INDIA	April 23, 2003
Justin Raj Vs. Susethubala Zeenath	October 20, 2003
K A SELVANACHI Vs. S R SEKAR	January 31, 2003
K ADILAKSHMI Vs. STATE OF TAMIL NADU	August 1, 2003
K Appanraj Vs. Secretary	November 3, 2003
K ARAVIND Vs. INSPECTOR OF POLICE	May 6, 2003
K AYYASAMMY Vs. MOHANASUNDARI	March 18, 2003
K AYYASAMMY Vs. MOHANASUNDARI	March 13, 2003
K BAGYALAKSHMIAMMAL Vs. STATE	October 14, 2003
K BAKTHAVATCHALAM Vs. MANAGEMENT OF I C F REP	March 17, 2003
K C GANDHI Vs. GROUP COMMANDANT	January 29, 2003
K Chandru Vs. President	September 10, 2003
K CHELLAM PILLAI Vs. PALAVESAM PILLAI	February 10, 2003
K Chinnathambi Rowther Vs. K Shanmugam	November 5, 2003
K D MENON Vs. PANCHITRA	March 4, 2003
K DHANDAPANI Vs. SUPERINTENDING ENGINEER CUDDALORE ELECTRICITY DISTRIBUTION CIRCLE T N E B	October 9, 2003
K GOPALAKRISHNAN I P S SUPERINTENDENT OF POLICE ON SOMPULSORY WAIT SRI SAKATHI NILAYAM SALEM CAMP SALEM DISTRICT Vs. SYED MUNIR HONDA I A S SECRETARY TO GOVERNMENT OF TAMIL NADU HOME SC DEPARTMENT CHENNAI	September 4, 2003
K GOVINDARAJAN V C BALACHANDRAN Vs. DEPUTY REGISTRAR OF CHITS	April 21, 2003
K J ARUL Vs. TAMIL NADU ELECTRICITY BOARD	March 19, 2003
K J RAJU Vs. STATE	June 17, 2003
K JAGANNATHAN Vs. REGIONAL TRANSPORT AUTHORITY SOUTH ARCOT	June 18, 2003
K JAGATHEESWARAN Vs. STATE	June 27, 2003
K Jayaraman Vs. Commissioner of Police	September 24, 2003
K K JANARTHANAM ALIAS JAFER Vs. CANARA BANK	February 20, 2003
K K PALANISAMY GOUNDER Vs. AMIRTHAMMAL	March 3, 2003
K K Swaminathan Vs. Srinivasagam	October 10, 2003
K KARUNAKARAN Vs. STATE OF TAMIL NADU	March 26, 2003
K L KRISHNAMURTHY Vs. STATE	January 21, 2003
K M CHERIAN Vs. K V GEORGE	July 9, 2003
K M KANNU GOUNDER Vs. MAHBOOB ALI SAHIB	April 22, 2003
K M VIDYA SAGAR Vs. RENU JAYAKUMAR	August 21, 2003
K MALATHI Vs. S RAJASEKARAN	March 21, 2003
K MALINI Vs. SECRETARY	March 10, 2003
K MARIMUTHU Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	June 25, 2003
K MARIMUTHUSAMY ALIAS MARIMUTHU Vs. MAHALATCHUMI	September 4, 2003
K MOHAN Vs. TAMIL NADU ELECTRICITY BOARD CHENNAI	September 30, 2003
K MUNUSAMY Vs. STATE OF TAMIL NADU	March 28, 2003
K MURALI Vs. COMMISSIONER EXCISE CUM SECRETARY TO GOVERNMENT REVENUE	March 7, 2003
K MURTHY Vs. TAHSILDAR	May 13, 2003
K Muthukrishnan Vs. Income Tax Officer Circle I	October 9, 2003
K MUTHUSAMY Vs. GOVERNMENT OF TAMILNADU	February 24, 2003
K NAGARAJAN Vs. R RADHA	January 27, 2003
K NAGARAJAN Vs. K S RAMASAMY, S/O SENNIMALAI GOUNDER AND R RADHA, W/O K S RAMASAMY	July 17, 2003
K NATARAJAN Vs. P K RAJASEKARAN	April 30, 2003
K NATHMAL Vs. DISTRICT COLLECTOR	April 17, 2003
K P ENTERPRISES Vs. DISTRICT COLLECTOR SALEM	January 31, 2003
K P GOVINDARAJAN Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY NAMAKKAL	November 12, 2003
K P Manimaran Vs. State of Tamil Nadu	September 29, 2003
K P Mariappan Vs. Tamil Nadu Civil Supplies Corporation Limited	October 16, 2003
K P Nataraj Vs. State of Tamil Nadu	October 31, 2003
K P S SATHYAMOORTHY Vs. STATE OF TAMILNADU	February 4, 2003
K P SELVARAJAN Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	March 20, 2003
K PALANISAMY Vs. KALIAMMAL	January 29, 2003
K PANDURANGAN Vs. ABDUL SHUKOOR and CO	January 22, 2003
K Parkunam Vs. Chairman	September 9, 2003
K POUNRAJAN Vs. COLLECTOR CHENNAI DISTRICT CHENNAI	July 29, 2003
K Pradeep Vs. Secretary to Government	November 6, 2003
K Purushothaman Vs. State of Tamil Nadu	October 6, 2003
K PURUSHOTHAMAN LOTTERY AGENCY Vs. U T PONDICHERRY	December 23, 2003
K R Lakshminarasimhan Vs. State of Tamilnadu	December 5, 2003
K R NARAYANASWAMY Vs. GROUP GENERAL MANAGER	March 13, 2003
K R Sekar Vs. Director of School Education	October 8, 2003
K R SHANMUGAM Vs. DISTRICT COLLECTOR	July 25, 2003
K R SUBBIAH Vs. INDIAN BANK	February 3, 2003
K R SUBRAMANIAN Vs. V A ARUMUGANATHAN	July 17, 2003
K RAJASEKAR Vs. DISTRICT EDUCATIONAL OFFICER SIVAGANGE	November 19, 2003
K Ramamoorthy Vs. Tamil Nadu State Transport Corporation Kumbakonam Region III Ltd	November 17, 2003
K Ramanathan Vs. Govt of Tamil Nadu	September 4, 2003
K Ramaraj Vs. S V A R Su Sevugan Chettiar	December 10, 2003
K Ramasami Chettiar Vs. State of Tamilnadu	October 13, 2003
K S MANI Vs. VARALAKSHMI CHIT FUND VELLORE LIMITED	August 26, 2003
K S Selvaraj Vs. Komaleeswarar Devasthanam	October 13, 2003
K S Sundaram Vs. Union of India	December 5, 2003
K SAMINATHAN Vs. PRESIDING OFFICER	June 24, 2003
K Samisundara Raj Vs. Inspector of Police	December 10, 2003
K SANKARAN Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF HOME AFFAIRS; COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE, CHENNAI PORT TRUST AND ASSISTANT COMMANDANT,/SEC III, CENTRAL INDUSTRIAL SECURITY FORCE, CHENNAI PORT TRUST	October 13, 2003
K SAROJA Vs. SECRETARY TO GOVERNMENT	January 29, 2003
K SAROJA Vs. SANKARASWAMY	March 11, 2003
K SELVARAJ Vs. STATE OF TAMIL NADU	February 17, 2003
K Selvaraj Vs. Superintending Engineer	November 7, 2003
K SELVARAJ Vs. SHEIK IBRAHIM	August 29, 2003
K Shanmugam Vs. State of Tamil Nadu	October 13, 2003
K SRINIVA BHATTAR Vs. COMMISSIONER	February 26, 2003
K SUKUMARAN Vs. UNION OF INDIA	February 13, 2003
K SULOCHANA Vs. SEKARALIASGUNASEKAR	December 2, 2003
K Thambiraja Vs. Intelligence Officer	February 4, 2003
K THAYAPPAN Vs. BLOCK DEVELOPMENT OFFICER	March 6, 2003
K THILAGESWARAN Vs. STATE OF TAMIL NADU	October 16, 2003
K THILLAINAYAKAM Vs. COMMISSIONER	August 25, 2003
K THIRUMURTHY Vs. MUTHAMMAL	August 1, 2003
K UMAPATHY Vs. AIRPORTS AUTHORITY OF INDIA	August 14, 2003
K V Krishnan Vs. Chairman and Managing Director	October 21, 2003
K V MUTHURAMALINGAM Vs. SOLOMAN	February 11, 2003
K V PERIYA PIDARAN Vs. P SINNA ILANGAN	September 16, 2003
K V Ramasamy Vs. Superintendent of Customs	December 11, 2003
K V T Vs. State	December 16, 2003
K VALLAI SWAMY ANDOTHERS Vs. GOVERNMENT OF TAMIL NADU	July 15, 2003
K Varadarajan Vs. K Mani	October 10, 2003
K VARADHARAJAN Vs. DIRECTOR OF HIGHER SECONDARY SCHOOL EDUCATION	March 31, 2003
K VELMURUGAN Vs. R KANNAN DIED	June 23, 2003
K VELU Vs. STATE OF TAMIL NADU	October 9, 2003
K Velu Vs. State of Tamil Nadu	October 1, 2003
K VENKATACHALAM Vs. V RANGANATHAN	February 13, 2003
K VENUGOPAL DIED Vs. COMMISSIONER and SECY	January 8, 2003
K VIJAYABOOPATHY Vs. REGIONAL CENTRAL APPRENTICESHIP ADVISER AND DIRECTOR OF TRAINING	March 19, 2003
K VINODKUMAR Vs. S PALANISAMY	March 4, 2003
K Yohan Vs. Tamil Nadu Pollution Control Board	October 30, 2003
K. GOVINDAN Vs. STATE OF TAMIL NADU BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT,	October 21, 2003
K. PALVANNAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	December 5, 2003
K.P. DATED Vs. SAROJINI	February 28, 2003
Kailash Rohera Vs. First Leasing Company of India Limited	September 9, 2003
KAILASH ROHERA Vs. FIRST LEASING COMPANY OF INDIA	January 10, 2003
KAIPILLAI ALIAS KANNIAN ALIAS Vs. STATE	February 18, 2003
Kalaimani Vs. Commissioner of Police	December 30, 2003
KALAISELVAM Vs. SPECIAL COMMISSIONER AND TRANSPORT COMMISSIONER AND REGIONAL TRANSPORT AUTHORITY	September 4, 2003
KALI AERATED WATER WORKS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE	February 26, 2003
KALIA PILLAI DIED Vs. KATHAYEE AMMAL DHARMAMCHARITIES	July 9, 2003
KALIAPPAN DIED Vs. VENKATACHALAM	June 27, 2003
Kalidoss Pillai Vs. Palani Subban Pillaidied	November 10, 2003
Kalimuthu Vs. Kandasamy Gounder	October 29, 2003
KALIYAPPAN Vs. EDUMBAN	August 22, 2003
KALYANAM Vs. RAMESH	January 24, 2003
KALYANI P Vs. DIVISIONAL MANAGER SOUTHERN RAILWAY PERSONAL BRANCH DIVISIONAL OFFICE MADRAS	July 31, 2003
KAMAKANNAN P Vs. ST THOMAS MOUNT PANCHAYAT UNION MADRAS	October 20, 2003
KAMAL BOTHRA Vs. STATE	July 24, 2003
KAMALA Vs. STATE OF TAMIL NADU	March 26, 2003
Kamala Anbarasu Vs. State	July 30, 2003
KAMALAMMAL Vs. MINOR SENTHIL	March 4, 2003
KANAGARAJ Vs. STATE	February 17, 2003
KANAKARAJ Vs. STATE OF TAMIL NADU	March 27, 2003
Kanavaipitchai Vs. State	August 7, 2003
KANCHI KAMAKOTI PEETAM CHARITABLE TRUST HOSPITAL Vs. INDUSTRIAL TRIBUNAL	September 30, 2003
Kandan Vs. Inspector of Police	July 4, 2003
Kandan ALIAS Mayil Kandan Vs. State	August 6, 2003
KANDAN DIED Vs. K PERIASWAMY	November 28, 2003
Kannan Vs. State	December 10, 2003
KANNAN Vs. GOVINDASAMY	July 4, 2003
Kanthasamy Vs. State	December 4, 2003
KARBAGA BALAJI FINANCE Vs. STATE OF TAMIL NADU	July 14, 2003
Kartheepan Tourist Bus Service Vs. Government of Tamil Nadu	July 21, 2003
KARUMALAIYAN ALIAS ANNADURAI Vs. STATE	March 31, 2003
KARUNA ALIAS KARUNAKARAN Vs. STATE REP	July 2, 2003
KARUNAKARAN Vs. RAJASEKARAN	July 31, 2003
Karuppa Padayachi Vs. Jayachandran	October 23, 2003
Karuppasamy Vs. State	August 7, 2003
KARUPPIAH Vs. STATE REP	April 23, 2003
KARUPPIAH ALIAS BOSAN Vs. STATE	February 5, 2003
KASINATHAN Vs. P A THANGAVEL	November 4, 2003
Kasthuri Vs. Baskaran	August 22, 2003
KATHAN Vs. SCAW MANAK CHAND SHOHAJI	November 6, 2003
KAUSALYA Vs. DISTRICT HEALTH OFFICER	June 19, 2003
KEDARNATH JAGDISH RAI Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	August 29, 2003
Keerapalayam Panchayat Union Vs. Akila	October 7, 2003
KESAVALU NAIDU Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 28, 2003
KEYSTONE INDIA PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 30, 2003
KISHORELAL ASERA Vs. HAJI ESSA ABBA SAIT ENDOWMENTS REP	July 15, 2003
KODAIKANAL INTERNATIONAL SCHOOL Vs. MINOR NIHAL GHOSH	March 21, 2003
KOKILA Vs. SWATHANTHIRA	December 30, 2003
KOLANDAISWAMY Vs. STATE REP	August 12, 2003
KOTHAI FINANCE REP Vs. CHINNASAMY	July 25, 2003
KOUSALYA EDUCATIONAL TRUST REP Vs. K VIJAYAKUMARI	August 14, 2003
KOVAI PERIYAR MAAVATTA DRAVIDA PANCHALAL THOZHILALAR MUNNETRE SANGAM COIMBTORE Vs. COMMISSIONER OF LABOUR REGISTRATION OF TRADE UNIONS CHENNAI	July 31, 2003
KOVAIPUDUR CONSUMMERS CO OPERATIVE STORES RE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	September 15, 2003
KOVIL PILLAI Vs. STATE	August 8, 2003
KOZHI KARUPPASAMY Vs. STATE OF TAMIL NADU	January 8, 2003
Krishna Traders Vs. Commercial Tax Officer	November 14, 2003
KRISHNABAI Vs. K A KRISHNAMURTHY	October 16, 2003
KRISHNAN Vs. NARASIMMAN	February 10, 2003
KRISHNAN P Vs. MANAGEMENT JONAS WOODHEAD AND SONS INDIA	June 18, 2003
KRISHNAVENI Vs. STATE OF MADRAS	October 17, 2003
Kumar Vs. State	August 23, 2003
KUMAR Vs. STATE	July 23, 2003
KUMAR ALIAS KUMARAVEL Vs. STATE	April 9, 2003
KUMAR ALIAS SIVAKUMAR Vs. STATE	July 21, 2003
KUMARI Vs. STATE OF TAMIL NADU	March 26, 2003
KUMBAKONAM CO OPERATIVE URBAN BANK LTD Vs. A R MANOHARAN	February 6, 2003
KUMBAKONAM MILK SUPPLY COOPERATIVE SOCIETY Vs. REGIONAL DIRECTOR	April 11, 2003
Kuppusamy Vs. State	July 8, 2003
L Bhuvaneswaran Vs. Registrar of Co operative Societies	September 25, 2003
L K S Gani Vs. Commercial Tax Officer	December 1, 2003
L M Menezes Vs. Rt Rev Dr Lawrence Pius	December 22, 2003
L M MENEZES Vs. MOST REV ARUL DAS JAMAS	January 6, 2003
L Ramaswamy Vs. Inspector General of Police Southern Sector	October 21, 2003
L SURESH Vs. P RAVI	January 30, 2003
L V ANANDAN Vs. STATE	April 10, 2003
L Venkatachalam Vs. United Commercial Bank	January 20, 2003
L Vijayalakshmi Vs. Assistant Engineer	September 25, 2003
LAKSHANA COTTON MILLS LIMITED COIMBATORE Vs. GOVERNMENT OF TAMIL NADU CHENNAI	August 20, 2003
LAKSHMANA KONAR Vs. NAMALWAR KONAR	December 24, 2003
LAKSHMI SARASWATHI BUS SERVICE Vs. GOVERNMENT OF TAMIL NADU	March 21, 2003
Lakshmi Vilas Bank LTD Vs. Presiding Officer	December 31, 2003
LAND ACQUISITION OFFICER Vs. NARENDRA DAIRY FARMS P LTD	March 17, 2003
LAND ACQUISITION OFFICER CUM DEPUTY COLLECTOR REV Vs. ANGELINE DEVADOSS	February 28, 2003
LATHA C MOHAN Vs. CAVINKAR PVT LTD	March 18, 2003
LEELA RATHNAM Vs. VIKAS ELECTRO CHEM AGENCIES PRIVATE LIMITED	December 4, 2003
LEELA SHANKAR Vs. STATE	April 5, 2003
Leela Shankar ALIAS Shankar Vs. State	April 8, 2003
LEENA ENTERPRISES Vs. CHAIRMAN	April 29, 2003
LEON BERNARD Vs. CENTRAL	April 29, 2003
LIC Housing Finance Limited Vs. Futnani Diary Farm	December 15, 2003
LIEBHERR EXPORT AG Vs. NEYVELI LIGNITE CORPORATION LIMITED	April 30, 2003
LOWER BHAVANI FARMERS FEDERATION Vs. STATE OF TAMIL NADU	February 25, 2003
M A BADRUDEEN Vs. STATE OF TAMIL NADU	April 30, 2003
M A GOVINDASAMY Vs. UNION OF INDIA	June 20, 2003
M A KAVERI GOUNDER Vs. EXECUTIVE ENGINEER	October 13, 2003
M Abdul Samad Sahib Sons Vs. Presiding Officer	November 14, 2003
M Agasthilingam Pillai Vs. K R Narasimha Iyer	November 28, 2003
M Anandhai Vs. District Magistrate and District Collector	November 7, 2003
M Anbazhagan Vs. District Magistrate and District Collector	December 23, 2003
M ANTONY Vs. STATE OF TAMIL NADU	March 19, 2003
M ARUMUGAM Vs. DISTRICT REVENUE OFFICER	January 8, 2003
M Asoan D Sheam Vs. P Mohan Ram alias Mohan	September 9, 2003
M B S KRISHNAN Vs. GOVERNMENT OF TAMIL NADU	July 31, 2003
M Balasubramaniam Vs. Arulmighu Chamundiamman Thirukoil	December 12, 2003
M Chella Thambi Vs. Presiding Officer	October 31, 2003
M CHELLADORAI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY	January 8, 2003
M CHOKALINGAM PETER ALIAS SUBRAMANIYAM Vs. STATE	August 6, 2003
M Desarani Vs. Government of Tamil Nadu	December 30, 2003
M G PICTURES MADRAS LTD Vs. ASST CIT	April 24, 2003
M G RAJAMANI Vs. TAMIL NADU STATE TRANSPORT CORPORATION	July 24, 2003
M G RAJENDRAN Vs. DISTRICT FOREST OFFICER	January 24, 2003
M G SELVARAJ Vs. INTELLIGENCE OFFICER	January 28, 2003
M G SINGARAVELU Vs. STATE	November 25, 2003
M Gopinathan Vs. Sub Registrar	December 30, 2003
M I Sowkath Ali Vs. Chief Engineer Distribution TNEB	September 5, 2003
M Indirani Vs. Saravana Finance	October 28, 2003
M K DANGE Vs. CHAIRMAN CUM MANAGING DIRECTOR OIL AND NATURAL GAS CORPORATION LTD	August 22, 2003
M K HARI GOVINDAN Vs. A R RAJARAM	January 23, 2003
M K Muthu Vs. Additional Deputy Inspector General of Police Group Centre	September 5, 2003
M K RAMADOSS Vs. GOVERNMENT OF TAMIL NADU	November 12, 2003
M KAKANITHI MARAN Vs. STATE	July 28, 2003
M Kalidas Vs. Registrar of Co operative Societies	October 31, 2003
M KARPAGAVINAYAGAM AND A K RAJAN Vs. STATE OF TAMIL NADU	March 10, 2003
M Karunamurthy Vs. State of Tamil Nadu	September 10, 2003
M KARUNANIDHI; C CHINNAIAN; G ALAGIRI; R SAMPATH KUMAR AND P MURUGESAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, DEPARTMENT OF FOOD AND CIVIL SUPPLIES AND CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	June 16, 2003
M KASTURI Vs. INSPECTOR GENERAL OF REGISTRATION	January 30, 2003
M KRISHNAMOORTHY Vs. P M NEELAMEGHAM	April 9, 2003
M Manimegalai Vs. State of Tamil Nadu	October 16, 2003
M MEERA HUSSAIN ALIAS KALIBATHULLA Vs. STATE OF TAMIL NADU	April 22, 2003
M Mohamed Ibrahim Vs. Commissioner Udhagamandalam Municipality	November 10, 2003
M MOHAMMAD ASLAM Vs. C N A GOWTHAMAN	March 3, 2003
M MONCHARAN Vs. C VENKATESH	March 18, 2003
M MURUGASEKHAR Vs. CHIEF ENGINEER PERSONNEL	April 4, 2003
M MUTHUSAMI THEVAR (DECEASED) Vs. REGIONAL TRANSPORT AUTHORITY	June 27, 2003
M Nagarajan Vs. District Educational Officer	September 12, 2003
M NAGARAJAN Vs. REGISTRAR	August 26, 2003
M NALLATHAMBI Vs. STATE OF TAMIL NADU	March 26, 2003
M Narasimha Reddy Vs. Government of Tamil Nadu	November 6, 2003
M NIRMALA Vs. DISTRICT COLLECTOR	April 30, 2003
M O HASAN MUTHOOS MARICAR P LTD Vs. U NARGIS	February 28, 2003
M P DHANARAJ Vs. TAMIL NADU ELECTRICITY BOARD	February 25, 2003
M PERIASAMY Vs. S RAMASAMY GOUNDER	July 15, 2003
M Perumal Vs. State of Tamil Nadu	November 18, 2003
M PERUMAL Vs. DISTRICT COLLECTOR	June 27, 2003
M PONNAPANDIAN Vs. SELVABAKIYAM	September 3, 2003
M R DAMON Vs. REV M M RAJA DASS	March 10, 2003
M R Kavitha Vs. District Collector	September 12, 2003
M R SRIDHAR Vs. DISTRICT COLLECTOR	February 7, 2003
M RAGHAVAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 10, 2003
M Raja Vs. State	December 9, 2003
M RAJIV MINOR Vs. DIRECTOR OF MEDICAL EDUCATION	September 29, 2003
M RAMACHANDRAN Vs. STATE	March 5, 2003
M RAMALINGAM Vs. V SUBRAMANYAM	February 21, 2003
M Raman Vs. Indev Trans	October 16, 2003
M Ramanathan Vs. M Vasantha	October 21, 2003
M REVATHI Vs. SOCIETY FOR APPLIED MICROWAVE ELECTRONICS ENGINEERING AND RESEARCH SAMEER	July 25, 2003
M S JAIN KIRAN ROAD LINES CHENNAI Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT CHENNAI	November 28, 2003
M S RAMA MOHAN RAO Vs. S NAGU BA	June 24, 2003
M SAGUBAR SATHIK Vs. STATE REP	July 15, 2003
M Salem Vs. Josephine Mary	October 31, 2003
M SARFUDEEN NOW DETAINED IN CENTRAL PRISON CHENNAI AS COFEPOSA DETENU Vs. STATE OF TAMIL NADU	September 19, 2003
M SAROJINI Vs. STATE OF TAMIL NADU	January 21, 2003
M SATHEE DEVI Vs. STATE OF TAMIL NADU	March 19, 2003
M SATHIAMOORTHI Vs. STATE	September 9, 2003
M Selvaraj Vs. Inspector of Police	August 25, 2003
M SELVARAJAN Vs. DISTRICT COLLECTOR AND ANOTHER	January 6, 2003
M SIGAMANI Vs. MANAGEMENT OF CENTRAL INSTITUTE OF PLASTICS ENGINEERING and TECHNOLOGY	April 30, 2003
M SIVAJI GANESAN Vs. REGIONAL MANAGER TAMIL NADU CIVIL CIVIL SUPPLIES CORPORATION LIMITED SALEM	July 22, 2003
M SOMESWARANS Vs. STATE OF TAMIL NADU	January 8, 2003
M Subramanian Vs. Secretary to Government	September 26, 2003
M SUNDARAPPAN Vs. SECRETARY GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPTT	August 22, 2003
M T C LICENSED ADVERTISERS ASSOCIATION Vs. METROPOLITAN TRANSPORT CORPORATION	February 26, 2003
M THANIGAIVELU Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	November 18, 2003
M THOMAS Vs. INSPECTOR GENERAL/NS	October 7, 2003
M UMAR FAROOQ HUSSAIN Vs. MANAGING DIRECTOR	June 19, 2003
M V SADAGOPAL NAICKER Vs. REVENUE DIVISIONAL OFFICER	June 1, 2003
M VEERATESWARAN Vs. DEPUTY COLLECTOR	March 18, 2003
M Venda Vs. State of Tamil Nadu	November 19, 2003
M VENKATACHALAM Vs. TAMIL NADU CEMENTS CORPORATION	February 28, 2003
M VIDYASAGAR Vs. DEPUTY GENERAL MANAGER	June 20, 2003
M VIRUDHAGIRI Vs. ELANGOVAN	March 4, 2003
M VIVEKANANDAN Vs. DISTRICT COLLECTOR	March 28, 2003
MACNEILL AND MAGOR KILBURN GROUP COMPANIES EMPLOYEES UNION Vs. MACNEILL AND MAGOR LTD	December 23, 2003
Madana Gopal Vs. State	November 28, 2003
MADASAMY Vs. STATE	February 11, 2003
Madavan Vs. State	September 9, 2003
MADHANAGOPAL ALIAS MADHAN Vs. RASIKA RANJANI SABHA REP	December 9, 2003
Madras Aluminium Company Limited Vs. Tamil Nadu Electricity Board	October 14, 2003
MADRAS CEMENTS LTD Vs. COMMERCIAL TAX OFFICER III	December 18, 2003
Madras Chingleput General Workers Union Vs. Employees State Insurance Corporation	September 8, 2003
Madras City Flour Mill Owners Association Vs. M Radha	December 19, 2003
MADRAS COATS LIMITED REP Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT MADURAI	December 11, 2003
Madras High Court Staff Association Vs. Government of Tamil Nadu	October 23, 2003
MADRAS MEDICAL MISSION Vs. K M CHERIAN	September 10, 2003
Madras Medical Mission Vs. State of Tamil Nadu	September 12, 2003
MADRAS MEDICAL MISSION Vs. PONDICHERRY UNIVERSITY	February 6, 2003
MADRAS METROPOLITAN DEVELOPMENT AUTHORITY Vs. SEARS ELECTRONICS LIMITED	April 21, 2003
MADRAS PORT TRUST Vs. V RAMALINGAM	April 8, 2003
Madras Star Hotel Employees Union Vs. Presiding officer	November 28, 2003
MADRAS STEEL RE ROLLERS ASSOCIATION Vs. UNION OF INDIA	March 5, 2003
MADRAS STOCK EXCHANGE LIMITED Vs. S S R RAJAKUMAR	February 25, 2003
MADURA COATS LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	December 11, 2003
Madura Coats Limited Vs. Central Board of Excise and Customs	September 30, 2003
MADURA COATS THIRUPPUR Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	October 23, 2003
MADURA ENTERPRISES Vs. C THANGAVEL	April 25, 2003
MADURAI KAMARAJ UNIVERSITY ADMINISTRATIVE STAFF WELFARE ASSOCIATION REG NO 74 OF 1991 Vs. MADURAI KAMARAJ UNIVERSITY	January 28, 2003
Mahaboob Subbukani Beevi died Vs. Hameed Bathumma Beevi	July 23, 2003
Mahajana Educational Board Vs. State of Tamilnadu	January 4, 2003
MAHALAKSHMI Vs. CHAIRMAN AND MANAGING DIRECTOR METRO WATER SUPPLY AND SEWERAGE BOARD CHENNAI	November 16, 2003
Mahalakshmi Vs. Chairman and Managing Director	November 1, 2003
MAHALAKSHMI Vs. CHAIRMAN AND MANAGING DIRECTOR METRO WATER SUPPLY AND SEWERAGE BOARD CHENNAI	November 25, 2003
MAHALAKSHMI GIRLS HIGHER SECONDARY SCHOOL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION	September 16, 2003
MAHAVIR MIRROR INDUSTRIES Vs. DESIGNATED AUTHORITY DIRECTOR GENERAL OF ANTI DUMPING AND ALLIED DUTIES MINISTRY OF COMMERCE AND INDUSTRY GOVERNMENT OF INDIA NEW DELHI	March 13, 2003
MAHAVIR MIRROR INDUSTRIES REP Vs. DESIGNATED AUTHORITY DIRECTOR GENERAL	March 1, 2003
MAHESH Vs. STATE	April 10, 2003
MAJOR K MATHEWS RTD Vs. REGISTRAR GENERAL	April 4, 2003
Mala Vs. Secretary to Government	December 23, 2003
MALLADI DRUGS AND PHARMACEUTICALS LTD Vs. GOVERNMENT OF INDIA	February 4, 2003
MALLIKA Vs. S K RAJENDRAN	August 5, 2003
Management Vs. G Paramanandam	October 17, 2003
MANAGEMENT FLORA TEXTILES LTD Vs. K KARPAGAM 2/32 VELAYAPALAYAM KADIVOTIPALAYAM KARUMATHAPATTY	March 4, 2003
Management of Arkonam Co operative House Mortgage Society Vs. T J Rangappan	August 22, 2003
MANAGEMENT OF ASHOK LEYLAND LTD Vs. R BHASKAR	January 30, 2003
Management of Aurofood Private Limited Vs. Presiding Officer	September 22, 2003
MANAGEMENT OF BEST AND CROMPTON ENGINEERING LTD Vs. PRESIDING OFFICER	February 4, 2003
MANAGEMENT OF BINNY LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	July 31, 2003
MANAGEMENT OF BLUE STAR LIMITED MADRAS Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT MADRAS	August 5, 2003
MANAGEMENT OF CHERAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS	July 2, 2003
MANAGEMENT OF CHRISTIAN MEDICAL COLLEGE AND Vs. PRESIDING OFFICER LABOUR COURT	January 29, 2003
MANAGEMENT OF CMC HOSPITAL VELLORE Vs. JOINT COMMISSIONER OF LABOUR APPELLATE UNDER PAYMENT OF GRATUITY AND CHENNAI	September 25, 2003
MANAGEMENT OF DHEERAN CHINNAMALAI TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER	August 14, 2003
MANAGEMENT OF DYNAMIC MOTORS AND SERVICES CHENNAI Vs. ASST COMMISSIONER OF LABOUR CONCILIATION II CHENNAI	January 14, 2003
MANAGEMENT OF EASUM REYROLLE LIMITED Vs. PRESIDING OFFICER LABOUR COURT	September 16, 2003
MANAGEMENT OF INDIA PISTONS LTD Vs. P O THIRD ADDITIONAL LABOUR COURT	September 22, 2003
MANAGEMENT OF INDIA RADIATORS LTD Vs. PRESIDING OFFICER AND ANOTHER	January 3, 2003
MANAGEMENT OF INDO SHELL MOULD LIMITED PLANT II COIMBATORE Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES COIMBTORE	November 3, 2003
MANAGEMENT OF KANCHEEPURAM CENTRAL CO-OPERATIVE BANK LIMITED, REP BY ITS GENERAL MANAGER Vs. DEPUTY COMMISSIONER OF LABOUR (APPEALS) AND R MURUGAPPAN	October 10, 2003
MANAGEMENT OF KASTURI MILLS LTD Vs. S DEVARAJ	September 16, 2003
MANAGEMENT OF KATTABOMMAN TRANSPORT CORPORATION Vs. LABOUR COURT	October 13, 2003
MANAGEMENT OF KUTTY FLUSH DOORS and FURNITURE Vs. PRESIDING OFFICER	April 4, 2003
MANAGEMENT OF M R F LIMITED ICHIPUTHUR Vs. PRESIDING OFFICER LABOUR COURT VELLORE	November 3, 2003
MANAGEMENT OF MADRAS HOTEL ASHOKA PRIVATE LIMITED CHENNAI Vs. V SUBRAMANI	October 10, 2003
MANAGEMENT OF MADURA COATS LIMITED PAPANASAM MILLS POST AMBASAMUDRAM Vs. G PANDI	August 27, 2003
MANAGEMENT OF MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. JOINT COMMISSIONER OF LABOUR	September 18, 2003
MANAGEMENT OF MAHAKAVI BHARATHIAR TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER	July 17, 2003
Management of Melur Co operative Urban Bank Limited Vs. Deputy Commissioner of Labour	November 1, 2003
MANAGEMENT OF METTUR Vs. K GOVINDARAJAN	January 14, 2003
MANAGEMENT OF METTUR BEARDSELL LIMITED, PRESENTLY KNOWN AS BEARDSELL LIMITED Vs. WORKMEN OF METTUR BEARDSELL LIMITED, REP BY THEIR SECRETARY, METTUR BEARDSELL EMPLOYEES ASSOCIATION; METTUR TEXTILE INDUSTRIES LIMITED AND PREMPLOYEES STATE INSURANCE CORPORATIONDING OFFICER, INDUSTRIAL TRIBUNAL	April 22, 2003
MANAGEMENT OF N P K R R CO OPERATIVE SUGAR MILLS LIMITED Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	June 24, 2003
MANAGEMENT OF PALLAVAN TRANSPORT CORPN Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT	October 16, 2003
Management of S G S Limited Vs. Presiding Officer	December 2, 2003
MANAGEMENT OF SRI GANAPATHY MILLS CO LTD Vs. PRESIDING OFFICER	July 8, 2003
MANAGEMENT OF SUNDARAM INDUSTRIES LIMITED Vs. PRESIDING OFFICER	June 20, 2003
MANAGEMENT OF SURAT GOODS TRANSPORT SERVICE MADRAS Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS MADRAS	October 23, 2003
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION KUMBAMNNAM DIVISION 1 LIMITED KUMBAKONAM Vs. S ARULANANDAM	October 31, 2003
MANAGEMENT OF TANSI METTUR DAM Vs. PRESIDING OFFICER LABOUR COURT SALEM	July 29, 2003
Management of The Lakshmi Vilas Bank LTD Vs. Dy Commissioner of Labour Appeals Appellate Authority under Sec 412 of the TNSE Act	December 12, 2003
Manager Vs. G Vincent Paulraj	September 8, 2003
Manager Personnel and Administration Vs. Neslin Joseph Prim	September 26, 2003
MANAGING DIRECTOR Vs. KALA	July 25, 2003
MANAGING DIRECTOR Vs. PRESIDING OFFICER	July 9, 2003
MANAGING DIRECTOR Vs. ABDUL SALAM	January 29, 2003
Managing Director P T MGR Transport Corporation now known as Tamil Nadu Transport Corporation VPM Division III LTD Vs. Lakshmi Govardan	December 8, 2003
Managing Director Pullikai Mills Vs. Presiding Officer Labour Court	November 6, 2003
MANAGING DIRECTOR PULLIKAI MILLS Vs. PRESIDING OFFICER LABOUR COURT	October 6, 2003
MANGAYEE ALIAS ESWARI Vs. STATE REP	August 4, 2003
Mani Vs. State	October 10, 2003
MANI Vs. STATE INSPECTOR OF POLICE	March 11, 2003
MANI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	August 5, 2003
MANI Vs. INSPECTOR OF POLICE	July 1, 2003
MANI Vs. STATE REP	April 17, 2003
MANI ALIAS ELUMALAI Vs. STATE	January 27, 2003
MANI ALIAS SUBRAMANI Vs. STATE	February 21, 2003
MANIKKUNDU Vs. STATE	December 12, 2003
MANJULA A4 Vs. STATE	January 24, 2003
MANOHARAN Vs. STATE	July 8, 2003
MANOKARAN ALIAS RAMAMOORTHY Vs. M DEVAKI	February 21, 2003
MANORANJAN PATTANAIK Vs. INSPECTOR GENERAL	March 6, 2003
MARAGATHAMMAL Vs. SEETHA ALIAS MUTHAMMAL	April 23, 2003
MARAMERI PONNIAH Vs. STATE	August 12, 2003
MARIA RONIKKAM Vs. ARULDASS	October 21, 2003
MARIAMMA Vs. DEPUTY LABOUR COMMISSIONER I	July 14, 2003
MARIAMMAL Vs. STATE OF TAMIL NADU	December 30, 2003
Mariappan Vs. State	November 19, 2003
MARIAPPAN Vs. STATE	April 21, 2003
MARIAPPAN ALIAS MUTHU Vs. STATE	July 21, 2003
MARIMUTHU Vs. STATE OF TAMIL NADU	January 23, 2003
Mariyammal Spinners P LTD Vs. State of Tamiil Nadu	November 6, 2003
MARY JOHN Vs. STATE OF TAMIL NADU	March 7, 2003
MASSEYS Vs. CORPORATION OF CHENNAI REP	March 28, 2003
MASTAN GOUSE MOHIDEEN Vs. GOVERNMENT OF INDIA	June 25, 2003
MATHI ALIAS MATHIVANAN Vs. COMMISSIONER OF POLICE	March 28, 2003
Mathuram Vs. Alagu	September 29, 2003
MAYAR HK LIMITED Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL MV NEETU	July 18, 2003
MEENAKSHI BUS TRANSPORTS REP Vs. SAFE SERVICE LIMITED	June 18, 2003
Meenakshiammal Vs. Velammal	January 7, 2003
MEENAKSHIAMMAL Vs. VELAMMAL	November 7, 2003
MEENU EQUIPMENTS Vs. COMMISSIONER OF INCOME TAX	November 5, 2003
Meenu Equipments Vs. Commissioner of Income tax	October 5, 2003
MEIYAZHAGAN Vs. STATE REP	June 26, 2003
Mela Ayyavayal Ayakkattars Vs. Sannasi	November 28, 2003
MELUR CO OPERATIVE URBAN BANK LIMITED 317 ALAGAR KOIL ROAD MELUR 625 106 MADURAI DISTRICT Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER TAMIL NADU SHOPS AND ESTABLISHMENTS ACT / KUTTURAVU MALLIGAI INDIRA NAGAR ANNA NAGAR EAST MADURAI	November 14, 2003
MESSERS MADURA COATS LTD Vs. DEVADOSS SATHRAJ	July 23, 2003
METROPOLITAN TRANSPORT CORPORATION Vs. KRISHNASWAMY	April 30, 2003
MICHEL SELVARAJ Vs. ASHOK LEYLAND LIMITED	November 6, 2003
MINISTRY OF FINANCE Vs. MOHAMED HUSSAIN	July 23, 2003
Minor Cibiraj Vs. M Jayanthi	August 29, 2003
MINOR M S TAMILSELVAN Vs. REGISTRAR BHARATHIAR UNIVERSITY	July 28, 2003
Minor S Sunayana Vs. Minor S Sunayana	December 30, 2003
MINOR S V BRATHEEP Vs. STATE OF TAMILNADU	October 17, 2003
MINOR S V BRATHEEP Vs. STATE OF TAMIL NADU	August 11, 2003
MINOR SATHISH BABU Vs. MOHAN	December 24, 2003
MINOR SHANMUGAM Vs. N R MANI	October 11, 2003
MINOR SHANMUGAM Vs. N R MANI	November 11, 2003
MOGAPAIR ERI RESIDENTS WELFARE ASSOCIATION Vs. TAMIL NADU HOUSING BOARD	April 3, 2003
Mohamed Ibrahim Vs. Secretary to Government of Tamilnadu	September 18, 2003
MOHAMMAD YUCUB Vs. N MOHANRAJ	January 7, 2003
MOHAN Vs. STATE	January 30, 2003
MOHAN AND MURUGAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE	June 14, 2003
MOHAN KUMAR ALIAS MOHAN KUMAR PANDIAN Vs. STATE	February 25, 2003
MOHAN MURTI SHANDILYA Vs. UNION OF INDIA	March 28, 2003
Mohandoss Vs. State	September 2, 2003
MOHANRAJ ALIAS SAKTHIVEL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	November 17, 2003
MOHD AMJATH ALI Vs. STATE	February 24, 2003
MOHIDEEN KHAN Vs. SABJAN SAHIB	June 27, 2003
Molly Abraham Vs. State	September 3, 2003
MOOKKANDI Vs. STATE OF TAMIL NADU	June 16, 2003
Moslem Mondal Vs. Union of India	October 28, 2003
Mottaiyasamy Vs. State	August 5, 2003
MRS. VASANTHA RAMANAN Vs. OFFICIAL LIQUIDATOR AND ORS.	February 18, 2003
MUNEESAN V Vs. INDIAN OVERSEAS BANK MADRAS	August 5, 2003
MUNIAMMAL Vs. MUTHU GOUNDER DIED	February 6, 2003
Muniappan Vs. District Magistrate and District Collector	November 20, 2003
MUNISAMY Vs. SPECIAL TAHSILDAR LAND ACQUISITION	July 14, 2003
Muniyandi Vs. State	November 24, 2003
MUNIYANDI Vs. STATE	April 28, 2003
Munusamy Vs. Secretary to Government of Tamil Nadu	December 10, 2003
MURALEEDHARAN Vs. STATE	January 9, 2003
MURTHY Vs. STATE REP	March 27, 2003
MURUGAN Vs. GOVERNMENT OF TAMIL NADU	February 4, 2003
Murugan Vs. State	July 28, 2003
Murugan Vs. State	August 5, 2003
MURUGAN ALIAS SETTU Vs. STATE	July 14, 2003
Murugan Textile Agencies Vs. State of Tamil Nadu	September 4, 2003
MURUGANANDAM Vs. STATE REP	April 8, 2003
Murugesan Vs. District Collector and District Magistrate	November 19, 2003
MUSIC ACADEMY Vs. INSPECTOR GENERAL OF REGISTRATION	January 24, 2003
MUTHIAH Vs. MANAGEMENT OF SEETHALAKSHMI MILLS REP	October 30, 2003
MUTHU KUTTY Vs. STATE	August 7, 2003
MUTHUKUMAR ALIAS SUNDARAM Vs. STATE OF TAMIL NADU	February 4, 2003
MUTHUSELVI Vs. SIVAGURUNATHAN	August 29, 2003
MUTHUSWAMY Vs. INSPECTOR OF POLICE	July 24, 2003
Muthuvali Raja Ganapathi Vs. State rep	November 12, 2003
MUTHUVEL Vs. STATE	January 13, 2003
MUTHUVEL INDUSTRIES Vs. T MARUTHAMUTHU	June 18, 2003
N A R NAGARAJAN Vs. ADDITIONAL REGISTRAR OF COMPANIES TAMILNADU	February 26, 2003
N A S ANSARI Vs. T RAMALINGAM REP	April 4, 2003
N Arumugam Vs. University of Grants Commission	November 6, 2003
N BALAJI Vs. SAVITHIRI	October 8, 2003
N BASKARAN Vs. GOVERNMENT OF TAMIL NADU	April 30, 2003
N Chennakesavalu Vs. Commissioner	July 25, 2003
N Eswaran Vs. State Bank of India	August 14, 2003
N G R PRASAD ADVOCATE CHENNAI Vs. GOVERNMENT OF INDIA	April 4, 2003
N GANESAN Vs. NAGARATHNAM DIED	June 19, 2003
N JANARDHANAM Vs. TIRUCHIRAPALLI CO OPERATIVE BUILDING SOCIETY LIMITED	March 28, 2003
N KARPAGAM Vs. P DEIVANAIAMMAL ALIAS DEIVATHAL ALIAS DEIVATHAYEE AMMAL	January 31, 2003
N KRISHNAN Vs. ORANGE VALLEY TEA INDUSTRY	November 11, 2003
N L C CONTRACTORS SANGAM Vs. CHAIRMAN CUM MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION	April 22, 2003
N M KARUNAKARAN Vs. STATE	March 27, 2003
N Nataraj Vs. Deputy Commissioner of Income tax	April 4, 2003
N Neela Vs. Joint Director	October 9, 2003
N P Veerasamy Vs. State of Tamil Nadu	August 22, 2003
N R KALIAPPAN Vs. PRESIDING OFFICER	July 7, 2003
N RAMATHILAGAM Vs. LABOUR OFFICER CONCILIATION	June 18, 2003
N RENGASAMY Vs. S GANESAN	July 22, 2003
N SELVAKUMAARAN Vs. SPECIAL COMMISSIONER HINDU RELIGIOUS and CHARITABLE ENDOWNMENT and ANOTHER	April 29, 2003
N SETHURAMAN Vs. DIRECTOR OF SCHOOL EDUCATION	April 17, 2003
N SHANMUGHAM Vs. RATHINAM alias RATHINAVELAYUDHAM DIED	April 4, 2003
N SHANMUGHAM Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT	June 27, 2003
N SREEDHARAN NAIR ANGALAMMAN KOIL STREET CHOOLAI MADRAS 112 Vs. MOTTAIPATTI CHINNA PALLIVASAL MUSLIM JAMATH VIRUDHUNAGAR	March 4, 2003
N Thanu Lingam Vs. Management	September 3, 2003
N Thulasi Doss Vs. T Sumathi	December 16, 2003
N VEDACHALAM Vs. CHENNAI METROPOLITAN WATER	March 3, 2003
N VELLAICHAMY Vs. RETURNING OFFICER CUM COMMISSIONER	April 30, 2003
N VIJAYA Vs. STATE OF TAMIL NADU	March 19, 2003
N VIVEKANANDA Vs. SENIOR REGIONAL MANAGER	July 7, 2003
NACHAYEE AMMAL Vs. VENUGOPALAKRISHNASWAMY TEMPLE	March 1, 2003
NACHIAMMAL Vs. EKANATHAN	August 22, 2003
NAFEESA NACHIAR DIED Vs. UMMA HABEEBA NACHIAR AND	June 1, 2003
NAGALAKSHMI FINANCE INVESTMENTS CONSULTANTS Vs. STATE REP	July 24, 2003
NAGAMMAL Vs. INSPECTOR OF POLICE	March 28, 2003
NAGAPPAN Vs. STATE	February 10, 2003
Nagaraj Vs. C P Munikrishnappa	October 14, 2003
Nagarajan Vs. State of Tamil Nadu	December 23, 2003
NAGARAJAN Vs. STATE OF TAMIL NADU	February 7, 2003
NAGARAJAN Vs. STATE	February 21, 2003
NAGARAJAN M Vs. SECRETARY TO GOVERNMENT	December 31, 2003
NAGARAJAN M Vs. REGISTRAR HIGH COURT MADRAS	August 26, 2003
NALLUSAMY Vs. STATE	July 7, 2003
Namachivayam Vs. State of Tamil Nadu	November 17, 2003
Namakkal Mavatta Anaithu Tourist Vs. State of Tamil Nadu	October 16, 2003
Nandh Products Promoters P LTD Vs. District Forest Officer	October 16, 2003
NANDHU ALIAS NANDHAKUMAR Vs. STATEREP	July 29, 2003
NANDINI Vs. COMMISSIONER OF POLICE	July 28, 2003
NANJUKUTTY Vs. R KUPPUSWAMI	January 24, 2003
NARASIMHAN Vs. CENTRAL REP	June 24, 2003
Narasingapuram Extension Welfare Association Vs. Inspector General of Registration	September 30, 2003
Natarajan Vs. State	November 1, 2003
NATARAJAN Vs. D CHANDRASEKARAN	December 24, 2003
NATARAJAN Vs. STATE	November 27, 2003
NATARAJAN Vs. STATE	June 30, 2003
NATARAJAN Vs. UNION TERRITORY OF PONDICHERRY	February 3, 2003
NATARAJAN T Vs. INDIAN OXYGEN LIMITED	November 19, 2003
Natesan Vs. Pandari Narayanan	August 14, 2003
NATIONAL CLEARING CELL RESERVE BANK OF INDIA CHENNAI Vs. S AMOSE	June 27, 2003
NATIONAL INSURANCE CO LTD Vs. SRINIVASA GOODS TRANSPORT	April 17, 2003
NATIONAL INSURANCE CO LTD Vs. AYYADURAI	February 21, 2003
NATIONAL INSURANCE CO LTD Vs. N PONNAIYAN alias KOLAPPAN	August 1, 2003
NATIONAL INSURANCE CO LTD Vs. GEETHA	December 25, 2003
National Insurance Co LTD Vs. R V Das	December 19, 2003
NATIONAL INSURANCE CO LTD Vs. SUJAYA C MOORTHY	December 12, 2003
NATIONAL INSURANCE CO LTD COIMBATURE REGIONAL OFFICE Vs. K NANDABALAN COMMISSIONER OF POLICE TIRUNELVELI	October 29, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. M NANDAN	October 27, 2003
National Insurance Company LTD Vs. Rani	October 27, 2003
NATIONAL INSURANCE COMPANY LTD Vs. DHANALAKSHMI	April 17, 2003
Navaneet Rohatgi Vs. State	October 23, 2003
NAZARETH CO OPERATIVE BUILDING SOCIETY LIMITED Vs. KANAKARAJ DIED	June 9, 2003
NAZARETH COOPERATIVE BUILDING SOCIETY LIMITED Vs. KANAKARAJ DIED	June 19, 2003
NAZREEN TEXTILES Vs. KIRON CREATIONS PVT LTD	February 20, 2003
Nazreen Textiles Vs. Mysty Apparals Pvt Ltd	February 20, 2003
Neelavathy Vs. Secretary to Government	December 19, 2003
NEELAVENI RAMACHANDRAN Vs. NATIONAL BANK FOR AGRICULTURE and RURAL DEVELOPMENT NABARD	April 30, 2003
NEHRU MEMORIAL COLLEGE Vs. GOVERNMENT OF TAMIL NADU	June 27, 2003
NEPC Micon Limited Vs. Siemens Ltd	January 3, 2003
NEPC MICON LIMITED 36 WALLAJAH ROAD MADRAS 600 002 Vs. SIEMENS LTD	December 3, 2003
Neptune Inflatables LTD Vs. Hydra	August 8, 2003
NEW AMBADI ESTATES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 11, 2003
New India Assurance Co LTD Vs. Workman C Gnanam	September 16, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NAGARATHINAMMA	August 5, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TMT PONNAMMAL	April 25, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K MOOKKAN	April 30, 2003
Nilamgala Finance and Investments P LTD Vs. Deputy Superintendent of Police	August 12, 2003
Nilgiri Dairy Farm Limited Vs. Superintending Engineer	October 8, 2003
NILGIRIS DISTRICT CONSUMERS CO OPERATIVE WHOLESALE STORES LIMITED UDHAGAMANDALAM Vs. APPELLATE AUTHORITY DEPUTY COMMISSIONER OF LABOUR COIMBATORE	August 1, 2003
Ninan Vs. State of Tamilnadu	August 5, 2003
Nirandaraselvi Vs. District Magistrate cum District Collector	December 12, 2003
NIRMALA BALAGOPAL Vs. VENKATESULU BALAGOPAL	October 21, 2003
NIRMALA RANI Vs. STATE OF TAMILNADU	February 18, 2003
NOOR AHMED Vs. S RAMASAMY	April 29, 2003
NOVEL GRANITES LTD Vs. LAKSHMI GENERAL FINANCE LTD	June 17, 2003
O M Jessymol Vs. Director of Teachers Training Research Education	September 18, 2003
O N G C GENERAL WORKERS UNION Vs. GROUP GENERAL MANAGER	February 26, 2003
OBASAMUDRAM LIMESHELL LABOUR DEVELOPMENT SOCIETY Vs. STATE OF TAMIL NADU	July 1, 2003
OMEGA S A BIENNE SWITZERLAND Vs. AVANTI KOPP ELECTRICALS LTD	July 9, 2003
ORIENT ORGANICS LIMITED Vs. CHAIRMAN CUM PROMOTION CORPORATION OF TAMIL NADU LIMITED	September 30, 2003
Oriental Insurance Company Vs. M Usharani	September 16, 2003
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOHAN	April 25, 2003
P ARUSAMY Vs. ASSISTANT COMMISSIONER OF LABOUR	March 26, 2003
P B NEDUNGADI Vs. CHAIRMAN	June 23, 2003
P BALUCHAMY Vs. STATE REP	June 23, 2003
P CHANDRASEKARAN Vs. STATE	February 27, 2003
P CHRISTOPER RAJ Vs. SUB INSPECTOR OF POLICE	August 22, 2003
P DEEPTHA Vs. V S CHANDRASEKARAN	April 10, 2003
P DURAISAMY Vs. UNIVERSITY OF MADRAS	March 20, 2003
P G GOPAL Vs. V MANICKAVELU	September 19, 2003
P GANESAN Vs. SUBBIAH DHARMANIDHI	March 18, 2003
P GANESAN Vs. INSPECTOR GENERAL OF REGISTRATION	January 30, 2003
P GANESHAMMAL Vs. M JEGANATHAN	June 27, 2003
P K Abdul Rahman Haji Vs. State of Tamil Nadu	December 16, 2003
P K ANNAMALAI AS TRUSTEE AND WORSHIPPER Vs. COMMISSIONER H R and C E DEPARTMEN	April 16, 2003
P K Durairaj Vs. Chennai Port Trust	November 4, 2003
P K Durairaj Vs. Chennai Port Trust	September 29, 2003
P K NATARAJAN Vs. GOVT OF TAMIL NADU	February 27, 2003
P KALYANASUNDARAM Vs. K PAQUIALATCHAMY	January 10, 2003
P KANDASAMY Vs. SECRETARY TO GOVERNMENT	July 9, 2003
P Kuganantham Vs. State of Tamil Nadu	October 6, 2003
P LAKSHMANAN Vs. M KRISHNAPPA	April 17, 2003
P LAKSHMANAN Vs. COMMISSIONER CORPORATION OF CHENNAI	January 8, 2003
P LALITHA Vs. KALIMUTHU	August 8, 2003
P Loganathan Vs. Commissioner	February 18, 2003
P M Ramalingam Commandant Vs. Director General of Police	September 26, 2003
P MAHENDRAN Vs. CHIEF ENGINEER	June 20, 2003
P MANI Vs. MANAGING DIRECTOR	June 16, 2003
P Mani Vs. Managing Director	September 10, 2003
P MOHAN Vs. DISTRICT COLLECTOR AND CHAIRMAN	August 14, 2003
P MOHAN Vs. G CHANDRASEKARAN	March 3, 2003
P Murugan Vs. Govt of Tamil Nadu	July 22, 2003
P MURUGESAN Vs. ASSISTANT DIRECTOR OF MINES	June 17, 2003
P N Ananthanarayanan Vs. Union of India	May 13, 2003
P N Peruvazhuthi Vs. Union Territory of Pondicherry	November 12, 2003
P Natarajan Vs. Central Government	December 31, 2003
P NATARAJAN Vs. STATE OF TAMIL NADU REP	July 25, 2003
P NATARAJAN Vs. COMMISSIONER OF LABOUR	March 21, 2003
P NEDUMARAN Vs. STATE	March 26, 2003
P Nedumaran Vs. STATE	December 18, 2003
P NEELAKANDAN Vs. EXECUTIVE OFFICER	April 10, 2003
P OCHU Vs. SELSA	February 14, 2003
P PERUMAL Vs. MINOR KUMARESAN	July 18, 2003
P R HEMACHANDRA BABU Vs. P R JANARDHANAM	April 11, 2003
P R Nallappa Vs. P K Srinivas	September 24, 2003
P R P GRANITES Vs. CHECK-POST OFFICER/ASSISTANT COMMERCIAL TAX OFFICER PUZHAL CHECK-POST INCOMING CHENNAI	August 29, 2003
P RAJENDRAN Vs. STATE OF TAMIL NADU	April 4, 2003
P RAMAKRISHNAN AND V K MOHANDAS Vs. UNION OF INDIA UOI REP	January 30, 2003
P Ramasamy Vs. State of Tamil Nadu	October 13, 2003
P RATHINAM Vs. STATE	July 2, 2003
P RAVI Vs. INSPECTOR OF POLICE	July 9, 2003
P S LOGANATHAN Vs. TAMIL NADU ELECTRICITY BOARD	March 27, 2003
P S MUTHUSAMY Vs. G DEENADAYALAN	August 6, 2003
P S NATARAJAN Vs. CHIEF INSPECTOR OF FACTORIES	April 30, 2003
P S Subramaniam Mudaliar Vs. Collector N A A District	October 21, 2003
P S VENKATESAN Vs. C VIJAYALAKSHMI	August 26, 2003
P SAMIAPPA GOUNDER Vs. REGIONAL TRANSPORT AUTHORITY	April 30, 2003
P Sampathkumar Vs. State of Tamil Nadu	October 6, 2003
P Santhammal Vs. State	November 19, 2003
P SAROJA Vs. N MEERA BAI	July 29, 2003
P Sathyanathan Vs. State of Tamil Nadu	July 24, 2003
P SAYAMBU NADAR Vs. V SUBRAMANIAM	January 24, 2003
P SENTHIL Vs. PRINCIPAL	February 10, 2003
P Shanmugasundaram Vs. Abishek Poddar	October 9, 2003
P SRIDHAR Vs. STATE OF TAMIL NADU	January 23, 2003
P SUBBA NAICKER Vs. VELUCHAMY NAICKER	December 24, 2003
P SUBBAN Vs. H T L LIMITED REP	August 14, 2003
P Sundararaja Vs. Apparel Export Promotion Council	December 31, 2003
P SUNDARASIVIDU Vs. CENTRAL BANK OF INDIA	July 25, 2003
P SWAMINATHAN Vs. OFFICER COMMANDING D 2 SIGNAL	March 31, 2003
P SYAMALA PROPRIETRIX PRAJWAL ASSOCIATE Vs. R GOPINATHAN	July 31, 2003
P T GOPALARAJA Vs. INSPECTOR OF POLICE	March 18, 2003
P T SUMBER MITRA JAYA Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA NEW DELHI	March 18, 2003
P Uthami Vs. Erode Municipality	November 11, 2003
P Vadivel Vs. Management of Food Corporation of India	October 22, 2003
P Vaithyalingam Vs. Commissioner of Sugars	September 16, 2003
P VEERAIYAN Vs. DIVISIONAL MANAGER CHERANGODE TEA DIVISION	December 12, 2003
P VENKATARAMA REDDY Vs. SPECIAL TAHSILDAR	March 19, 2003
P Vijayakumar Vs. State	July 2, 2003
PABBU PENCHALARATHNAMMA Vs. STATE	July 22, 2003
Pachaimuthu Vs. State rep	November 13, 2003
Pachaiyappan Vs. State	July 24, 2003
PACHAMMAL Vs. RATHINASAMY	October 21, 2003
PACHAMUTHU Vs. STATE OF TAMILNADU	July 31, 2003
PACIFIC ROOFINGS (P) LIMITED Vs. TAMIL NADU ELECTRICITY BOARD REP BY ITS CHAIRMAN; EXECUTIVE ENGINEER, O AND M NORTH, TAMIL NADU ELECTRICITY BOARD AND ASSISTANT EXECUTIVE ENGINEER, RURAL NORTH, TAMIL NADU ELECTRICITY BOARD	September 16, 2003
PACKIAM Vs. STATE REP	July 24, 2003
PACKIATHAI @ PACKIATHAI AMMAL AND OTHERS, Vs. STATE	June 26, 2003
PACKIYATHAI MIDDLE SCHOOL Vs. DISTRICT COLLECTOR	November 10, 2003
PADALAM COOPERATIVE SUGAR MILLS CANE GROWERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT	March 13, 2003
Padi Pudunagar Pothunala Manram Vs. State of Tamil Nadu	August 22, 2003
PADMAVATHI Vs. STATE OF TAMIL NADU	December 29, 2003
PADMINI RAJASEKARAN Vs. INDIAN AIRLINES LIMITED	June 19, 2003
PAKKIRATHAMMAL Vs. TMT VELAMBAL	December 30, 2003
PAKKIRISAMY Vs. S RAMAN	July 1, 2003
PALANI Vs. STATE	August 4, 2003
PALANI A1 Vs. STATE OF TAMIL NADU	February 25, 2003
PALANI MUNICIPAL COUNCIL Vs. C SADASIVAM	February 20, 2003
PALANI S Vs. M D TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD CHENNAI	December 31, 2003
PALANIAMMAL Vs. PALANISWAMI	July 28, 2003
PALANICHAMY Vs. RAJALAKSHMI	July 14, 2003
PALANISWAMI Vs. P VELLINGIRI GOUNDER	February 25, 2003
PALANISWAMY K C CHAIRMAN CHERAN GROUP COIMBATORE Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION NEW DELHI	September 25, 2003
PALANIVELU Vs. MEENAKUMARI	November 21, 2003
PALANIYANDI Vs. STATE	April 22, 2003
Palaniyandi Pillai Vs. State	November 24, 2003
PALAT ACHUTHAN Vs. MANAGEMENT CITI BANK N A MUMBAI	August 8, 2003
PALLAVAN TRANSPORT CORPORATION LIMITED Vs. M ANBUMANI	September 23, 2003
PALLAVAN TRANSPORT CORPORATION LIMITED Vs. DHANALAKSHMI	October 14, 2003
PALNISAMY GOUNDER Vs. PERIAMMAL	February 28, 2003
PAMURU VISHNU VINODH REDDY Vs. CHILLAKURU CHANDRASEKHARA REDDY	February 17, 2003
PANDI Vs. STATE REP	August 26, 2003
PANDIAMMAL Vs. STATE OF TAMIL NADU	February 21, 2003
PANDIAN Vs. STATE REP	March 27, 2003
PANDIAN CHEMICALS LTD Vs. COMMISSIONER OF INCOME-TAX	November 5, 2003
PANDIYAN ROADWAYS CORPORATION LTD Vs. PRINCIPAL LABOUR COURT	April 4, 2003
Pandyan Hotels LTD Vs. Commissioner of Income Tax	November 19, 2003
PARAMESWARI Vs. DISTRICT COLLECTOR	June 23, 2003
PARRYS CONFECTIONERY LTD. Vs. STATE	September 23, 2003
PARVATHI AMMAL DIED Vs. KAMALAMMAL	July 9, 2003
PASUMAI IRRIGATION LIMITED A COMPANY REGISTERED UNDER THE COMPANIES ACT HAVING ITS REGISTERED OFFICE AT NO 29 POLICE COMMISSIONER OFFICE ROAD EGMORE CHENNAI Â€“ 8 Vs. MANSI FINANCE CHENNAI LIMITED	March 13, 2003
Pasumpon Muthuramalinga Thevar Nagar Narpani Mandram Vs. Executive Officer	October 7, 2003
PASUVARAJ Vs. STATE REP	July 8, 2003
PATEL SURESHBHAI Vs. COMMISSIONER OF POLICE OFFICE OF THE COMMISSIONER OF POLICE EGMORE CHENNAI	December 30, 2003
Pattammal Vs. K K 127 Hosur Primary Agricultural Cooperative Bank Limited	December 17, 2003
Pattu Vs. State of Tamil Nadu	November 21, 2003
PAULRAJ Vs. STATE	February 28, 2003
Paulraj ALIAS Paul Vs. Commissioner of Police Detaining Authority	November 21, 2003
PAUVAN RAJ Vs. STATE	February 20, 2003
PAZA NEDURAMAN Vs. STATE	March 3, 2003
PAZHANI J PROPRITOR PAZHANI MURUGAN LORRY SERVICE PONDICHERRY Vs. SUBRAYAPILLAI	August 29, 2003
Pechimuthupandiyan Vs. Sountharrajan	October 23, 2003
PEEGEES TRUST Vs. COMMISSIONER OF INCOME TAX	August 21, 2003
PEER MOHAMMED Vs. STATE	April 1, 2003
Peerammal Beevi Vs. V Chinnasamy Nicker	April 30, 2003
PENQUIN LEATHERS Vs. ARUNACHALAM PROPRIETOR M/S PIONEER LEATHERS	February 3, 2003
PERIANAYAGASAMY MADRID DIED Vs. MARIE YVETTE GISELE MADRID	March 4, 2003
PERIASAMY Vs. K PERIYASAMY	July 15, 2003
PERIYASAMY Vs. STATE	February 4, 2003
Perumal Vs. State	June 30, 2003
Perumal Vs. District Magistrate and District Collector	November 18, 2003
PERUMAL KONAR Vs. G RAVINDRAN	April 4, 2003
PETER @ SUBRAMANIYAM Vs. STATE BY INSPECTOR OF POLICE	August 6, 2003
PETROLEUM WORKERS UNION Vs. HINDUSTAN PETROLEUM CORPN LTD	December 31, 2003
Petromarine Products LTD Vs. Ocean Marine Services Co Ltd	November 27, 2003
PHARMACEUTICAL MANUFACTURERS ASSOCIATION OF TAMIL NADU CHENNAI Vs. GOVERNMENT OF TAMIL NADU	September 5, 2003
PICHAI AND S KALIAPERUMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPT, REGISTRAR, ANNAMALAI UNIVERSITY AND ANNAMALAI UNIVERSITY REP BY ITS REGISTRAR	September 19, 2003
PICNIC PARK HOTEL PVT LTD Vs. PICNIC HOTEL PRIVATE LTD	April 22, 2003
PIRANAVASUDARAM M Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	July 30, 2003
PLANTATION LABOUR ASSOCIATION Vs. SENIOR LICENSING OFFICER	January 24, 2003
PLANTATION WORKERS UNION CONGRESS Vs. TAMIL NADU TEA PLANTATION CORPORATION LTD	April 4, 2003
POLARIS SOFTWARE LAB LIMITED REP Vs. SUREN KHIWADKAR PUNE	September 8, 2003
Pon Abarnam Finance LTD Vs. P D Xavier	October 14, 2003
Ponnammal Vs. State	October 7, 2003
PONNAMMAL Vs. SUBBURAMAN	August 8, 2003
PONNAMMAL Vs. COMMISSIONER OF POLICE GREATER CHENNAI CHENNAI Â€“ 8	March 7, 2003
PONNAPPAN Vs. STATE	March 10, 2003
Ponnusami Vs. State	November 12, 2003
POOJARANI ALIAS ADILAKSHMI Vs. KRISHNA REDDIAR	March 13, 2003
POOLUDAIYAR CHETTIAR Vs. GANI	June 18, 2003
POOMPIHAR SHIPPING CORPORATION LIMITED TUTICORIN Vs. REGIONAL PROVIDUNT FUND COMMISSIONER MADURAI	August 14, 2003
POONAM EASWARDAS Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 9, 2003
PR CHOCKALINGAM Vs. M PICHAI	February 26, 2003
PRABAKARAN Vs. STATE OF TAMILNADU REP	March 18, 2003
PRABHAKAR NAIDU Vs. TIRUVALANGADU CO OPERATIVE PRIMARY AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED	October 13, 2003
PRAKASH TRANSPORTS 100 MOSIKIRANAR STREET INDIRA NAGAR ERODE Â€“ 638 003 Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH SALEM	October 22, 2003
Prasad Mathew Vs. S C V Unit of Sun T V Pvt Ltd	October 23, 2003
PREMANANDA TRUST Vs. DISTRICT COLLECTOR	March 7, 2003
PREMAVATHY Vs. STATE OF TAMIL NADU	November 14, 2003
PREMPLOYEES STATE INSURANCE CORPORATIONDENT, NEERODI FISHERIES CO-OPERATIVE SOCIETY LIMITED Vs. JOINT DIRECTOR OF FISHERIES (REGIONAL) AND TMT S RANI	September 29, 2003
PRESIDENT NEERODI FISHERIES CO OPERATIVE SOCIETY LIMITED Vs. JOINT DIRECTOR OF FISHERIES REGIONAL	September 29, 2003
PRIYADARSHINI FABS LTD Vs. SUPERINTENDING ENGINEER	March 21, 2003
PROF I ELANGOVAN Vs. STATE OF TAMIL NADU	September 15, 2003
PSG COLLEGE OF TECHNOLOGY Vs. SECRETARY	July 24, 2003
PULAVAR B M SENGUTTUVAN Vs. STATE	September 18, 2003
Puratchi Tahalaivar MGR Transport Corporation LTD Vs. Presiding Officer Principal Labour Court	October 8, 2003
PURATCHI TALAIVAR MGR TRANSPORT CORPORATION LIMITED Vs. INDUSTRIES TRIBUNAL	October 8, 2003
PURFINA CHEMICALS PRIVATE LTD Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	July 7, 2003
PUSHPAK AKARWAL Vs. STATE OF TAMIL NADU	October 7, 2003
PUSHPAM Vs. K M MEERAN	October 22, 2003
PUSHPAM Vs. STATE	July 3, 2003
QUEEN MARY SWARNAM Vs. COMMISSIONER AND SECRETARY	February 21, 2003
R Alwarappan Vs. Tamil Nadu Civil Supplies Corporation Ltd	October 27, 2003
R AMMAIYAPPAN Vs. REGIONAL TRANSPORT AUTHORITY	April 25, 2003
R ANANTHAKUMAR Vs. DISTRICT COLLECTOR	March 28, 2003
R Angappan Vs. A G Srinivasan	August 25, 2003
R ANTHONISAMY ALIAS ASHOK Vs. STATE OF TAMILNADU	July 30, 2003
R ANUSUYA Vs. UNION OF INDIA	April 30, 2003
R BASKARAN Vs. STATE	August 25, 2003
R CHINNADURAI Vs. S RAJALAKSHMI	December 18, 2003
R Chinnappan Vs. Kairunbee	December 11, 2003
R DEVADASS Vs. SUBORDINATE JUDGE PONNERI	August 26, 2003
R DHANALAKSHMI Vs. GOVERNMENT OF TAMIL NADU	October 29, 2003
R Dhanasekaran Vs. Government of Tamilnadu	October 30, 2003
R DHANDAYUTHAPANI Vs. C R KALEEL ENFORCEMENT OFFICER EMPLOYEES	August 29, 2003
R GANDHI Vs. STATE OF TAMIL NADU	March 18, 2003
R GANESAN Vs. SUPERINTENDING ENGINEER	January 3, 2003
R Ganesan Vs. G Jayaseelan	October 8, 2003
R Ganesan Vs. State of Tamil Nadu	November 6, 2003
R Govindarajan Vs. Hindustan Petroleum Corporation Ltd	September 12, 2003
R Govindasamy Vs. District Collector	October 14, 2003
R Hafeezur Rahman Vs. State of Tamil Nadu	November 1, 2003
R HAFEEZUR RAHMAN Vs. STATE OF TAMIL NADU	November 10, 2003
R HAFEEZUR RAHMAN Vs. THE STATE OF TAMIL NADU AND OTHERS	November 20, 2003
R HARI Vs. STATE OF TAMIL NADU	April 30, 2003
R Hari Ramesh Vs. T Pramod Wilson	December 24, 2003
R Ilayaraja Vs. State of Tamil Nadu	September 29, 2003
R J A Raveendran Vs. State of Tamilnadu	September 18, 2003
R JAMES Vs. ASSISTANT MANAGER NATIONAL INSURANCE COMPANY LIMITED	March 17, 2003
R JAWAHAR Vs. TAMILNADU CIVIL SUPPLIES CORPORATION	June 27, 2003
R JAYACHANDRAN Vs. SPECIAL COMMISSIONER COMMISSIONER OF REVENUE ADMINISTRATION	January 7, 2003
R JAYACHANDRAN Vs. COMMISSIONER OF INCOME TAX	September 3, 2003
R JAYAPAUL Vs. PAPPAYEE AMMAL	March 7, 2003
R JEYAPRAKASAM Vs. TAMIL NADU ELECTRICITY BOARD	March 19, 2003
R K Rahuram Mohan Vs. State of Tamil Nadu	September 23, 2003
R Kaaruppan Vs. Baljit Singh Sethi	December 12, 2003
R KAARUPPAN Vs. PATRON OF THE CHENNAI RIFLE CLUB	December 16, 2003
R KAILASH BAI Vs. GENERAL MANAGER	February 28, 2003
R KALA Vs. USHA SAMPATH	April 11, 2003
R KALYANASUNDARAM Vs. MANAGING DIRECTOR	March 12, 2003
R Kamalam Vs. Deputy Registrar of Co operative Societies	December 24, 2003
R Karuppan Vs. Patron of Chennai Rifle Club	December 5, 2003
R KASTHURI Vs. R RAVEENDRAN	March 3, 2003
R Kondaiah Vs. Union of India	November 21, 2003
R Krishnamurthy Vs. Indian Institute of Technology	October 14, 2003
R KRISHNAMURTHY Vs. STATE	March 13, 2003
R KRISHNAN Vs. CHIEF ENGINEER	April 8, 2003
R Krishnan Vs. Commisioner Hindu Religious and Charitable Endowment Department	October 10, 2003
R Kumar Vs. Sundaram Chits India Limited	August 22, 2003
R LAKSHMANA PERUMAL Vs. M RAJAMANI	June 25, 2003
R MALAR KODI Vs. STATE REP	August 14, 2003
R MALARVIZHI Vs. INSPECTOR OF POLICE	July 23, 2003
R MANOHARAN Vs. SYNDICATE BANK	June 16, 2003
R MURUGESAN Vs. STATE	November 25, 2003
R Muthuveerasamy died Vs. State of Tamil Nadu	October 28, 2003
R NALLUSAMY Vs. UNION OF INDIA	July 14, 2003
R NATARANJAN Vs. DISTRICT CONSUMER DISPITES REDRESSAL FORUM OF COIMBATORE DISTRICT	October 13, 2003
R NATESAN Vs. CITY UNION BANK LTD	March 21, 2003
R PALANI DURAI Vs. STATE OF TAMIL NADU REP	March 17, 2003
R PARAMASIVAM Vs. INSPECTOR OF POLICE METTUPALAYAM POLICE STATION COIMBATORE	April 28, 2003
R Paulsamym Vs. Superintendent	August 1, 2003
R R Gopal ALIAS Nakkeeran Gopal Vs. State	September 19, 2003
R R GOPAL ALIAS NAKKHEERAN GOPAL Vs. STATE	March 5, 2003
R RAGHUPATHY Vs. NIL	March 13, 2003
R RAJALAKSHMI Vs. INSPECTOR GENERAL OF REGISTRATION	January 1, 2003
R RAJALAKSHMI Vs. INSPECTOR GENERAL OF REGISTRATION	January 30, 2003
R Rajaraman Vs. Secretary to the Government Public Works Department	October 8, 2003
R RAJBABU Vs. TAX RECOVERY OFFICER	August 25, 2003
R RAJUPANDI Vs. TAMIL NADU ELECTRICITY BOARD	February 6, 2003
R RAMACHANDRA THEVAR Vs. MURUGESAN	September 30, 2003
R Ramakrishna Vs. Bharat Sanchar Nigam Limited	September 22, 2003
R RAMARAJU Vs. REVENUE DIVISIONAL OFFICER AND EXECUTIVE MAGISTRATE	April 9, 2003
R Ramsundar Vs. Joint Director of Higher	July 29, 2003
R Rangasamy Vs. State of Tamil Nadu	October 30, 2003
R Rathinam Vs. P Nityanandam	August 20, 2003
R RATHINASABAPATHY Vs. STATE	December 17, 2003
R RAVI Vs. REGIONAL TRANSPORT OFFICER SALEM	January 22, 2003
R RAVICHANDRAN Vs. STATE OF TAMILNADU REP	August 25, 2003
R Ravindran Vs. Government of Tamil Nadu	September 29, 2003
R S Gowri Sankar Vs. State	August 28, 2003
R S KUMARASAMY IYER FIRM Vs. T V KRISHNAMOORTHY	October 30, 2003
R S R Chit Funds Private Limited Vs. State of Tamil Nadu	November 21, 2003
R S RAJENDRAN Vs. ARAYEE	July 30, 2003
R S Somanathan Vs. State rep The Inspector of Police	December 8, 2003
R Sankaran Vs. Secretary	December 16, 2003
R Santhanam Vs. Collector Chennai District	October 31, 2003
R SHANMUGAM Vs. STATE	July 3, 2003
R SOUNDARARAJAN POOSARI Vs. JOINT COMMISSIONER	March 12, 2003
R SRINIVASAN Vs. STATE OF TAMIL NADU	August 7, 2003
R SUBRAMANIAM Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	March 28, 2003
R THIRUMAVALAVAN Vs. SUMATHI UDAYAKUMAR	April 11, 2003
R Usharani Vs. Director of School Education	September 9, 2003
R Usharani Vs. District Collector	December 31, 2003
R V SWAMINATHAN Vs. TAMIL NADU ELECTRICITY BOARD	August 14, 2003
R VADIVELU Vs. SAKTHI ASPHALTS AND PELTS	January 13, 2003
R Vaidyanathan Vs. MMTC Ltd	September 30, 2003
R VARADACHARI Vs. MANAGEMENT OF PRESS TRUST OF INDIA	February 6, 2003
R VEERAPANDIAN Vs. STATE OF TAMILNADU	October 14, 2003
R VELLINGIRI Vs. KUPPATHAL	July 11, 2003
R VijayaKumar Vs. Chairman cum Managing Director Texco Limited	October 23, 2003
R. ARULSIGAMANI Vs. PAULDURAI ALIAS PERUMAL	April 8, 2003
R. DHANDAPANIMUTHU AND ANOTHER Vs. STATE, REP. BY INSPECTOR OF POLICE CENTRAL CRIME BRANCH, TIRUPPUR	September 23, 2003
R. GURUSAMY Vs. STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE CB CID, COIMBATORE AND STATE	December 19, 2003
R.P. GOYANGA Vs. P.M.S. TRADERS	February 28, 2003
RABI Vs. STATE REP	August 13, 2003
Radha Mandhiri Vs. Suguna	September 30, 2003
RADHAKRISHNA K Vs. INDIAN BANK	October 6, 2003
RADHAKRISHNAN ALIAS R K Vs. STATE	May 6, 2003
RAFEEK GULAM MOHIDEEN Vs. SECRETARY TO GOVT	July 8, 2003
RAGHUNATH V NAIR Vs. STATE	October 14, 2003
Raghupathi Vs. State	November 20, 2003
RAHAEL Vs. PALAMMAL	April 30, 2003
RAHAMATHULLA Vs. STATE	July 10, 2003
RAHMATH UMMAL Vs. S MOHAMMED IBRAHIM DIED	April 23, 2003
RAJ G Vs. SENIOR BRANCH MANAGER SYNDICATE BANK	September 19, 2003
RAJA Vs. GOVT OF TAMIL NADU REP	July 25, 2003
RAJA Vs. STATE OF TAMIL NADU	June 17, 2003
RAJA ALIAS APPASAMI Vs. STATE	June 19, 2003
RAJA PAPER and BOARD MILL Vs. K SHEIKSHINDHA	April 8, 2003
RAJAGOPAL Vs. STATE	June 27, 2003
RAJAM OIL CO Vs. EX OFFICIO SECRETARY TO GOVERNMENT	January 23, 2003
RAJAMANI Vs. INSPECTOR OF POLICE	March 4, 2003
RAJAMANICKAM Vs. DISTRICT REVENUE OFFICER	August 1, 2003
Rajamanikam Vs. State	August 5, 2003
RAJAMMAL Vs. MARUDAMMAL	January 21, 2003
RAJAMMAL Vs. PERIYANAYAGAM	April 17, 2003
RAJAN Vs. STATE	April 4, 2003
Rajan ALIAS Raghuseelan ALIAS Ravi ALIAS Raghu Vs. State	July 29, 2003
RAJANGAM Vs. STATE	December 12, 2003
Rajathi Ammal Vs. Annalakshmi	November 6, 2003
RAJENDRAN Vs. STATE	April 21, 2003
RAJENDRAN ALIAS MUKKAN ALIAS KUMARASAMY Vs. STATE	December 12, 2003
RAJESH BABU ALIAS RAJESH ALIAS RAJESHKUMAR ALIAS BABU Vs. STATE REP	June 30, 2003
Rajith Vs. State	August 8, 2003
RAJKUMAR MENON Vs. UPASANA FINANCE LIMITED	November 11, 2003
Raju Vs. State of Tamil Nadu	November 10, 2003
Raju Vs. State rep	November 21, 2003
RAJU Vs. STATE	July 31, 2003
RAJU Vs. MUTHUAMMAL	July 4, 2003
RAMACHANDRAN Vs. Y THEVA NESOM AMMAL	April 7, 2003
RAMACHANDRAN Vs. BABY	March 26, 2003
Ramachandran Vs. State	December 12, 2003
Ramajayam Constructions Vs. Superintending Engineer	December 29, 2003
Ramakrishna Vs. Kannan	December 15, 2003
Ramalingam Vs. State	November 28, 2003
RAMALINGAM Vs. STATE OF T N	January 31, 2003
RAMALINGAM Vs. STATE	February 17, 2003
RAMALINGAM Vs. STATE	February 13, 2003
RAMAMOORTHY Vs. STATE	July 4, 2003
RAMAMURTHI Vs. CHINNARAJU GOUNDER	January 10, 2003
RAMAMURTHY ALIAS RAMU Vs. INSPECTOR OF POLICE	January 9, 2003
RAMANATHAN Vs. STATE	April 7, 2003
Ramani Vs. Commissioner of Police	November 20, 2003
RAMANUJAM C CHENGAI DISTRICT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS	July 23, 2003
RAMANUJAM R Vs. CHIEF INSPECTOR OF FACTORIES CHENNAI	November 12, 2003
RAMAR Vs. STATE REP	July 30, 2003
RAMAR Vs. STATE	April 29, 2003
RAMASAMY Vs. STATEREP	July 2, 2003
RAMASAMY Vs. STATE INSPECTOR OF POLICE	June 27, 2003
RAMASAMY Vs. STATE OF TAMIL NADU REP	July 10, 2003
RAMASWAMY Vs. INSPECTOR GENERAL OF RAGISTRATIONS MADRAS	September 12, 2003
RAMASWAMY Vs. INSPECTOR GENERAL OF REGISTRATIONS SANTHOME MADRAS	September 1, 2003
RAMASWAMY NAIDU TEXTILES LTD. Vs. CEGAT	April 22, 2003
Ramco Industries Limited Vs. Superintending Engineer	September 30, 2003
RAMCO SUPER LEATHERS LTD. Vs. ASSOCIATES INDIA FINANCIAL SERVICES (P) LTD.	August 21, 2003
RAMESH Vs. STATE	March 17, 2003
RAMESH BABU Vs. TMT USHA	January 31, 2003
RAMESH ENTERPRISES LTD Vs. ESI CORPORATION	April 17, 2003
Ramkumar Vs. Inspector of Police	September 10, 2003
Ramu Gounder Vs. K Radhakrishnan	August 6, 2003
Ranganathan Vs. State	June 26, 2003
RANGARAJ ALIAS MYSOORAN ALIAS PATHIRAPPAN Vs. STATE	July 3, 2003
Rangasami Vs. Kasiappa Gounder	August 1, 2003
RANGASAMY ALIAS PONNAN Vs. STATE	February 10, 2003
RANI Vs. STATE OF TAMIL NADU	July 8, 2003
Rani Vs. District Magistrate and District Collector	December 16, 2003
RANI D/O THANISLAS Vs. STATE OF TAMIL NADU	April 30, 2003
Rani Muniraj Vs. Inspector of Matriculation Schools	September 12, 2003
RANIPET GREAVES EMPLOYEES UNION Vs. COMMISSIONER OF LABOUR CHENNAI	September 5, 2003
RANJITKUMAR Vs. GOPAL	February 6, 2003
Rasappan Vs. Distict Collector	September 8, 2003
RATHINAM PILLAI Vs. CHELLAMMAL	January 9, 2003
RATHINAVEL NAICKER Vs. STATE OF TAMIL NADU	March 24, 2003
RAVI FABRICS Vs. SHAHERBON TRADERS	January 3, 2003
Ravichandran Vs. Natarajan Nadar	December 19, 2003
Ravichandran Vs. Managing Director Pallavan Transport Corporation Ltd	October 20, 2003
RAVIKUMAR Vs. STATE	December 24, 2003
RAVISHANKAR R Vs. MANAGEMENT OF G E POWER CONTROLS INDIA PRIVATE LIMITED	December 8, 2003
RAYALA CORPORATION (P) LTD. Vs. COMMISSIONER OF INCOME TAX	April 30, 2003
REGIONAL DIRECTOR E S I CORPN Vs. P MANICKAM PROPRIETOR THIRUMURUGAN ENGINEERING WORKS	November 3, 2003
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. SUNDARAM CLAYTON LIMITED MOPPET DIVISION REGD OFFICE MADRAS	December 10, 2003
REGIONAL MANAGER Vs. PRESIDING OFFICER	June 20, 2003
RESKIN ANTONY JESURAJ Vs. STATE OF TAMIL NADU	September 3, 2003
Revenue Divisional Office Vs. Athappa Gounder died	July 28, 2003
REVENUE DIVISIONAL OFFICER Vs. N SWAMINATHAN	January 1, 2003
REVENUE DIVISIONAL OFFICER METTUR Vs. N SWAMINATHAN	April 23, 2003
RITA AGENCIES Vs. ENFIRCEMENT OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION	April 1, 2003
RITU DEVI Vs. COMMISSIONER OF INCOME TAX	August 18, 2003
ROBERT Vs. STATE REP	June 19, 2003
ROOBI Vs. STATE OF TAMIL NADU	March 26, 2003
ROSAMMAL MEMORIAL MINORITY TEACHER TRAINING INSTITUTE FOR WOMEN Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS	August 1, 2003
RUKMANI Vs. WELLINGTON CANTONMENT	January 21, 2003
RUKMANI Vs. STATE OF TAMILNADU	March 31, 2003
Ruth Mary Vs. Commissioner Corporation of Chennai	December 9, 2003
S A Syed Mohammed Vs. Secretary to the Government of India	November 19, 2003
S ABDULLAKHAN Vs. TRIBUNAL FOR DISCIPLINARY PROCEEDINGS	January 22, 2003
S ACHTHAN Vs. M GOPAL	April 30, 2003
S Akila Vs. Registrar Annamalai University	September 26, 2003
S ANANDARAJ Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED CUDDALORE	March 24, 2003
S Anantharaj Vs. Managing Director	October 20, 2003
S Annamalai Vs. Tahsildar and Executive Magistrate	December 2, 2003
S Arul Lingam Vs. Joint Registrar of Co operative Socities	September 29, 2003
S ARUMUGA DEVAR Vs. STATE OF TAMIL NADU	April 30, 2003
S Arumugam Vs. Presiding Officer	July 29, 2003
S Arumugam Vs. State of Tamilnadu	December 23, 2003
S ASOKAN Vs. STATE REP	March 3, 2003
S B FAZLUDDIN AND MD ANSARI Vs. STATE BY DY SUPERINTENDENT OF POLICE AND S I T C B C I D	July 15, 2003
S BALASUBRAMANIAN Vs. DY COMMR OF POLICE	April 8, 2003
S Baskaran Vs. State of Tamil Nadu	September 3, 2003
S BHUVANESWARI Vs. ACI AGRO CHEMICAL INDUSTRIES LTD	November 27, 2003
S Chandramohan Vs. Registrar Anna University	October 14, 2003
S Chinnusamy Vs. Deputy Registrar of Co op Societies	October 13, 2003
S DASARADHAN Vs. E CHELLAPPAN	September 17, 2003
S G BADRINATH Vs. V JAGANATHAN	December 2, 2003
S G BALAMURUGAN Vs. SECRETARY	August 1, 2003
S GANDHIMATHI Vs. DY REGISTRAR OF COOPERATIVE SOCIETY MILK TIRUNELVELI	March 28, 2003
S GOWRI Vs. ASSISTANT CONSERVATOR OF FOREST PROSECUTION SQUAD	July 31, 2003
S Hema Vs. Union of India	December 1, 2003
S Inbaraj Vs. Director of School Education	September 16, 2003
S INDRAKUMARI Vs. S SUBBAIAH	January 10, 2003
S Indrani Vs. Government of Tamil Nadu	November 6, 2003
S JAGADEESAN Vs. STATE	April 9, 2003
S JAHUBAR ALI Vs. STATE OF TAMIL NADU	January 30, 2003
S JAISINGH Vs. STATE	June 26, 2003
S JARLIN PRINSO Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS	March 13, 2003
S Jaya Jaya Bhuvaneswari Vs. General Manager Operation	October 27, 2003
S JAYARAJ Vs. TAHSILDAR MAYILADUTHURAI	October 27, 2003
S K GANESAN Vs. N K KANDASAMY	February 7, 2003
S K Mathena Vs. State of Tamil Nadu	July 14, 2003
S K MATHENA Vs. STATE OF TAMIL NADU	August 14, 2003
S K MUTHUSAMY Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION	January 7, 2003
S K NATESAN Vs. STATE REP	August 8, 2003
S Kandavel Vs. Pondicherry Institute of Post Matric Technical Education PIPMATE Pondicherry	August 14, 2003
S Karthick Perumal Vs. Sterling Business Services Private Ltd	November 28, 2003
S Karunanidhi Vs. State of Tamilnadu	October 16, 2003
S Karunanidhi Vs. Indian Bank	September 26, 2003
S KASI Vs. SECRETARY CORRESPONDENT	March 4, 2003
S KRISHNA PILLAI Vs. DIRECTOR OF EMPLOYMENT TRAINING	November 21, 2003
S KRISHNAMOORTHY Vs. OFFICER INCHARGE	September 4, 2003
S KRISHNAN Vs. INDIRA VADHANAM	January 24, 2003
S KUMAR Vs. SAPTAGIRI INVESTMENTS	October 8, 2003
S Kumaresan Vs. State	October 21, 2003
S LILLY PUSHPAM Vs. UNION OF INDIA	July 17, 2003
S LOGANATHAN Vs. INSPECTOR OF PANCHAYAT	March 7, 2003
S MADHUSOODANAN NAIR Vs. BHARAT HEAVY ELECTRICALS LTD	March 21, 2003
S MALLIKA Vs. DIRECTOR OF SCHOOL MATRICULATION EDUCATION	April 30, 2003
S MANI Vs. DIRECTOR GENERAL	April 11, 2003
S MOHAMMED ALI Vs. STATE OF TAMIL NADU	January 30, 2003
S Mohammed Ali Vs. State	September 16, 2003
S Mohammed Meeran Vs. State of Tamil Nadu	November 19, 2003
S MOHAN Vs. STATE	July 16, 2003
S MOORTHY Vs. L ALPHONES	March 7, 2003
S MOOSA Vs. TAMIL NADU WAKF BOARD	March 7, 2003
S MURUGAN Vs. VOC INDUSTRIAL TRAINING INSTITUTE	February 21, 2003
S MURUGIAH REDDIAR Vs. DISTRICT COLLECTOR	August 22, 2003
S MUTHURAMAN Vs. PRESIDING OFFICER	April 4, 2003
S N JAYAPAL Vs. PRINCIPAL CHIEF	February 4, 2003
S NAMBINARAYANAN Vs. S RAMAN REDDIAR	September 25, 2003
S NARAYANAN Vs. TAMIL NADU TREASURIES AND ACCOUNTS OFFICERS ASSOCIATION	July 4, 2003
S NATARAJAMURTHY Vs. COMMERCIAL TAX OFFICER	January 9, 2003
S NAVANEETHAKRISHNAN Vs. SYNDICATE BANK	June 27, 2003
S NOORJAHAN Vs. SADHIK BATCHA	October 30, 2003
S P DHANDAPANI Vs. PREMA	June 20, 2003
S P SARAVANAN Vs. COMMISSIONER	April 25, 2003
S PADMANABAN Vs. M P APOORVA KUMAR	August 26, 2003
S PALANISAMY Vs. BHARAT PETROLEUM CORPORATION LTD	February 18, 2003
S Pancharatnam Vs. Tamil Nadu Electricity Regulatory Commission	October 10, 2003
S PANDARINATHAN Vs. DIRECTOR, DIRECTORATE OF TECHNICAL EDUCATION AND PRINCIPAL, VALLIVALAM DEMPLOYEES STATE INSURANCE CORPORATIONKAR POLYTECHNIC	October 15, 2003
S Paramasivan Vs. Pandyan Grama Bank	December 31, 2003
S PARANJOTHI Vs. D BALASUBRAMANIAM	March 21, 2003
S PETHAIYAN Vs. JOTHI	December 8, 2003
S PREM GIRI Vs. COMMISSIONER OF CUSTOMS	April 30, 2003
S R KUMARASWAMI Vs. SELLAMUTHU	April 25, 2003
S R RAMESH Vs. STATE OF TAMILNADU REP	March 20, 2003
S R SENGOTAVELU Vs. DISTRICT COLLECTOR NAMAKKAL	September 15, 2003
S RADHAKRISHNAN Vs. COMMISSIONER CORPORATION OF MADRAS	March 7, 2003
S RAHAMATHULLAH Vs. RATNA BAI	December 19, 2003
S RAJAGOPAL Vs. BOB CARDS LIMITED CHENNAI	December 24, 2003
S RAJAGOPALAN Vs. KATTABOMMAN TRANSPORT CORPORATION	August 7, 2003
S Rajaram Vs. Secretary to Government	October 21, 2003
S RAMADOSS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	September 18, 2003
S RAMADOSS Vs. STATE	January 24, 2003
S Ramaiyah Vs. State	October 20, 2003
S RAMASWAMY Vs. CHAIRMAN CUM MANAGING DIRECTOR HINDUSTAN PHOTO FILMS MANUFACTURING COMPANY LIMITED	July 25, 2003
S Ramathilagam Vs. Srivilliputtur Municipality	September 15, 2003
S RAMESH BABU Vs. R BHASKAR	March 3, 2003
S RANIBAI Vs. DISTRICT ELEMENTARY EDUCATION OFFICER	June 27, 2003
S RATNA Vs. B SHAJAHAN	July 31, 2003
S RENGANATHAN Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT	September 16, 2003
S RENGANATHAN Vs. M/S VASANTHAM AND CO	June 24, 2003
S Rethinam Vs. Seenivasa Naidu	November 5, 2003
S Rosemary Vs. Director of Collegiate Education	October 17, 2003
S RUKMANI AMMAL Vs. K RAVICHANDRAN	June 1, 2003
S S Mohamed Zackariya Vs. Sub Inspector of Police	September 10, 2003
S S SHARFUDEEN Vs. COMMERCIAL TAX OFFICER LEIGH BAZAAR ASSESSMENT CIRCLE SALEM	August 13, 2003
S S SUNDARAM Vs. INDIAN OVERSEAS BANK	March 11, 2003
S Sarvothaman Vs. S Gunasekaran	December 30, 2003
S SHANMUGAM Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL	January 7, 2003
S Shanthi Vs. Director of Medical Education	September 29, 2003
S Sharravvanan Vs. State of Tamil Nadu	October 30, 2003
S Shomya Vs. Academic Officer	October 17, 2003
S SIVAGAMI Vs. PERIASAMY	February 17, 2003
S Sridhar Vs. State	November 25, 2003
S SRINIVASAN Vs. PRESIDING OFFICER LABOUR COURT	March 28, 2003
S SRINIVASAN Vs. ADDITIONAL DIRECTOR	March 27, 2003
S SUBRAMANIAM Vs. R NATARAJAN	February 14, 2003
S SUBRAMANIAN Vs. COMMISSIONER OF INCOME TAX	April 30, 2003
S Subramanian Vs. Management of Titan Industries Ltd	July 16, 2003
S SURESH KUMAR Vs. UNION OF INDIA	February 3, 2003
S T RAJA DANIEL Vs. HIGH COURT OF JUDICATURE AT MADRAS	July 4, 2003
S TAMILSELVI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	November 21, 2003
S THANGAMUTHU Vs. N PALANISAMY	December 17, 2003
S THIRUPATHY Vs. STATE OF TAMIL NADU	December 23, 2003
S ULAGANATHAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES	April 4, 2003
S VEERAKUMAR Vs. STATE BANK OF INDIA	March 28, 2003
S VENKATARAMAN Vs. UNION OF INDIA	January 30, 2003
S Venkatesan Vs. Chairman	September 26, 2003
S Vijayakumar Vs. Returning Officer	October 6, 2003
S VINCENT PRABAKAR Vs. METROPOLITAN TRANSPORT CORPORATION	April 4, 2003
S Visagam Vs. State	September 2, 2003
S VISWANATHAN 4/373 FOURTH CROSS STREET RAJAJI NAGAR MADIPAKKAM CHENNAI Vs. ASHOK LEYLAND FINANCE LTD	October 28, 2003
S&S INDUSTRIES AND ENTERPRISES LIMITED REP BY ITS MANAGING DIRECTOR Vs. AGRI DEVELOPMENT FINANCE (TAMIL NADU) LIMITED	July 14, 2003
S. KARUNAKARAN Vs. INCOME TAX OFFICER	September 2, 2003
S. RUKMANI AMMAL Vs. K. RAVICHANDRAN	June 26, 2003
Sadakathullah Appa College Vs. All India Council for Technical Education	November 19, 2003
SAGAYATHOTTAM INSTITUTE Vs. GOVERNMENT OF TAMIL NADU	March 13, 2003
SAID ALAVI Vs. KANNAN	December 31, 2003
Saira Zackira Vs. Joint Secretary	December 12, 2003
SAKTHI SUGAR LIMITED Vs. SEED INSPECTOR	February 24, 2003
SAKTHI SUGAR LIMITED Vs. XAVIER POULRAJ	February 24, 2003
SAKTHI TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX	March 25, 2003
SAKTHIVEL Vs. STATE	March 26, 2003
SAKTHIVEL Vs. STATE	June 25, 2003
Salem Co operative Sugar Mills LTD Vs. Commissioner of Income Tax	November 19, 2003
SALEM COOPERATIVE SUGAR MILLS LTD Vs. S KUPPANNAN	August 6, 2003
SALES SERVICE COMPANY Vs. AKB PAPER MILL PLANT SUPPLIERS (P.) LTD.	February 27, 2003
Salini Nair Vs. Pondichery University	October 31, 2003
SAM DANIEL Vs. NESAMONY TRANSPORT CORPORATION	April 30, 2003
Samatha Nikila Vs. K Sathishkumar Reddy	October 28, 2003
SAMBA SIVAM Vs. GUNASEKARAN	April 29, 2003
SAMIKANNU NAIDU Vs. KRISHNAMURTHY NAIDU	August 20, 2003
SAMPATH M Vs. S SRINIVASAN	April 8, 2003
SANDS INDUSTRIES AND ENTERPRISES LIMITED Vs. AGRI DEVELOPMENT FINANCE TAMILNADU LTD	July 14, 2003
SANGHVI MOVERS LIMITED Vs. OIL AND NATURAL GAS COMMISSION	January 31, 2003
SANKAR Vs. STATE	January 13, 2003
SANKAR Vs. INSPECTOR OF POLICE	July 11, 2003
SANKAR SEALING SYSTEMS PRIVATE LIMITED Vs. JAIN MOTOR TRADING COMPANY	August 28, 2003
Sankaran Vs. Pandyvel	December 11, 2003
SANTOSH HOSPITALS PRIVATE LIMITED Vs. STATE HUMAN RIGHTS COMMISSION	March 13, 2003
SAPTHAGIRI EDUCATIONAL TRUST REP Vs. GOVERNMENT OF PONDICHERRY	February 28, 2003
Sarasu Vs. State of Tamil Nadu	March 14, 2003
SARASU Vs. STATE OF TAMIL NADU	March 24, 2003
SARASWATHY Vs. TAMIZHARASI	July 7, 2003
Saraswathy Vs. Meenakshy	August 27, 2003
SARAVANA PILLAI Vs. A S MARIAPPAN	February 21, 2003
SARAVANAMUTHU Vs. DISTRICT MAGISTRATE	March 19, 2003
Sarijabanu a Janarthani Vs. State	December 4, 2003
Saroja Vs. Chennimalai	September 18, 2003
SAROJA Vs. STATE REP	July 25, 2003
SAROJA Vs. INSPECTOR OF POLICE	July 2, 2003
SAROJINI GANGADHARAN Vs. STATE OF TAMIL NADU	March 28, 2003
SASIKALA RAMALINGAM Vs. SAMI IYHIA NATTAR	January 14, 2003
SATHIYABAMA Vs. M PALANISAMY	October 20, 2003
SATHYANARAYANA G Vs. GOVERNMENT OF TAMIL NADU	September 10, 2003
SATWANT SINGH Vs. BHARATI MOBINET LTD.	January 24, 2003
SAVARIYAPPAN Vs. STATE REP	July 16, 2003
SAVITHRI AMMAL Vs. R M SP RAMASAMI CHETTIAR	July 28, 2003
SDB CISCO India LTD Vs. Union of India	October 10, 2003
Seagull Security Bureau Vs. State Industrial Promotion Corporation of Tamil Nadu	December 10, 2003
SEARLE INDIA LIMITED Vs. M A MAJID	January 10, 2003
SEBASTIKANNU Vs. STATE OF TAMILNADU	July 25, 2003
SECRETARY Vs. K JANAKI B D S	April 23, 2003
SECRETARY Vs. MASTER J RAJKUMAR MINOR	April 30, 2003
Secretary Board of Matriculation Examination Vs. SRC Bhandari	October 7, 2003
SECRETARY THIRUVALLUVAR AIDED ELEMENTARY SCHOOL Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	November 10, 2003
SECRETARY TO GOVERNMENT Vs. V ANANTHASEKAR	July 8, 2003
SECRETARY TO GOVERNMENT Vs. M PADMANABHAN	June 26, 2003
SEETHA V Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED CHENNAI	September 23, 2003
SEETHALAKSHMI AMMAL Vs. TMT R GANAPATHI AMMAL	April 11, 2003
SEKAR Vs. STATE	March 24, 2003
SEKAR Vs. STATE OF TAMIL NADU	August 4, 2003
Sekar Vs. State	December 4, 2003
SEKAR ALIAS OTTAPALAYAM SEKAR Vs. STATE OF TAMIL NADU	November 20, 2003
SELLAMMAL NOW DECEASED Vs. M NATESAN	October 28, 2003
SELVAKUMAR Vs. STATE REP	July 2, 2003
SELVAM Vs. STATE	July 4, 2003
SELVAM Vs. STATE	January 27, 2003
Selvam Vs. Secretary to Government	November 17, 2003
SELVAM ALIAS GOVINDARAJ Vs. STATE	June 16, 2003
SELVARAJ ALIAS NARAYANASAMY Vs. STATE REP	June 26, 2003
Selvi Vs. State	December 23, 2003
SENGODA GOUNDAR DIED Vs. COMMISSIONER	June 27, 2003
Sengoda Gounder Vs. Chinna Ponnal	July 25, 2003
SENNIAPPA GOUNDER Vs. RAMASAMY	July 16, 2003
SENTHIL MURUGAN Vs. INSPECTOR OF POLICE	July 11, 2003
Senthil Transports Vs. Bharat Heavy Electricals Limited	December 19, 2003
SETHURAMAN CHETTIAR Vs. SARASWATHI	October 17, 2003
Settu Vs. State of Tamil Nadu	October 14, 2003
SEVATHAL Vs. BALAN	June 24, 2003
SHA MOOLCHAND PRAOPCHANDJI GANDHI Vs. C C (AIRPORT)	November 10, 2003
SHAIK MOHAMMED Vs. SHAH ABDUL AUJ AULAD FAMILY CHARITABLE TRUST KOOTHANALLUR	October 7, 2003
Shakilamary Vs. Secretary to Government	October 21, 2003
SHAKILAMARY Vs. SECRETARY TO GOVERNMENT	November 21, 2003
SHANKARAN NARAYAN Vs. STATE	March 5, 2003
Shanmuga Sundaram Vs. A S Kamalam	December 19, 2003
SHANMUGAM Vs. STATE	August 4, 2003
SHANMUGAM Vs. STATE OF TAMIL NADU	March 18, 2003
SHANMUGARAJ Vs. DEPUTY SUPERITENDENT OF POLICE TENKASI	December 19, 2003
SHANMUGAVELAYUDAM Vs. KRISHNAN	August 22, 2003
SHANMUGHAM Vs. SASHIKALA	April 23, 2003
SHANMUGHAVADIVEL ALIAS KANNAN Vs. STATE	April 29, 2003
Shantha Vs. Sharada	November 5, 2003
SHANTHA KUMARI Vs. PRINCIPAL ACCOUNTANT GENERAL (A AND E); DIRECTOR OF COLLEGIATE EDUCATION AND PRINCIPAL, ARIGNAR ANNA GOVERNMENT ARTS COLLEGE	September 24, 2003
Sharbudin Vs. K Subramani	December 31, 2003
SHEIK MOHAMMED Vs. SHAH ABDUL AUL AULAD FAMILY CHARITABLE TRUST	October 7, 2003
SHEIKCHAND BATCHA AND SUDAKAR Vs. STATE REP BY INSPECTOR OF POLICE	January 14, 2003
SHERFUDDIN ALIAS VELLAI Vs. STATE	March 28, 2003
SHOLAY COM PVT LTD Vs. REGIONAL DIRECTOR	April 22, 2003
SILAMBANI SRI CHIDAMBARA VINAYAGAR DEITY Vs. K PALANIAPPA PILLAI	November 21, 2003
Silambani Sri Chidambara Vinayagar Deity Vs. K Palaniappa Pillai	October 21, 2003
SIMON Vs. STATE REP	March 25, 2003
SINGAMUTHUPILLAI Vs. PANDITHURAI	August 14, 2003
Singaravelu Vs. State	November 11, 2003
SIVA Vs. STATE REP	June 26, 2003
Sivagnanamoorthy Vs. M Shanmugam	August 5, 2003
SIVAGURUNATHAN Vs. RAJENDRABABU	January 10, 2003
SIVAKUMAR Vs. STATE	January 29, 2003
SIVANANDA STEELS LTD Vs. INDIA CEMENTS CAPITAL FINANCE LTD	November 11, 2003
Sivanthiappan Vs. Madurai Ganesan	September 2, 2003
SIVARAJ Vs. STATE	April 25, 2003
SIVARAJ ALIAS SIVA Vs. STATE OF TAMIL NADU	February 19, 2003
Sivasankaran Vs. Unnamalai Ammal	September 26, 2003
SIVASANKARAN Vs. NNAMALAI AMMAL	September 26, 2003
SOLAIAMMAL Vs. RAJARATHINAM	October 10, 2003
Solaiappa Gounder Vs. State of Tamil Nadu	September 1, 2003
Somasundaram Vs. State	June 19, 2003
SOMASUNDARAM Vs. STATE	June 24, 2003
SOORATTAIANNAN ALIAS SENGALAIYAPPA GOUNDER Vs. S NATARAJAN	March 25, 2003
SOURIRAJAN Vs. GOVERNMENT OF TAMIL NADU	August 26, 2003
SOUTH INDIA CORPORATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 20, 2003
SOUTH INDIA EXPORT COMPANY PRIVATE LIMITED CHENNAI Vs. REGIONAL OFFICE TAMIL NADU E C I CORPORATION CHENNAI	October 22, 2003
SOUTH INDIA EXPORTS Vs. JOINT DIRECTOR OF FOREIGN TRADE CHENNAI	December 22, 2003
SOUTH INDIA EXPORTS Vs. JOINT DIRECTOR OF FOREIGN TRADE	April 30, 2003
SOUTH INDIA SMALL SPINNRS ASSOCIATION REP BY ITS PREMPLOYEES STATE INSURANCE CORPORATIONDENT U G KANAKARAJAN Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU ENERGY DEPARTMENT; TAMIL NADU ELECTRICITY BOARD REP BY ITS CHAIRMAN AND TAMIL NADU ELECTRICITY REGULATORY COMMISSION REP BY ITS CHAIRPERSON	October 21, 2003
SOUTH INDIA SURGICAL CO P LTD Vs. ASST COMMISSIONER OF INCOME TAX	March 3, 2003
SOUTHERN ANCILLARIES Vs. SOUTHERN ALLOY FOUNDARIES PRIVATE LIMITED	March 28, 2003
Southern Basic Chemical Vs. Assistant Engineer	October 21, 2003
Southern Petrochemical Industries Corporation LTD Vs. S Rathish Kanna	November 7, 2003
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD Vs. S RATHISH KANNA	October 7, 2003
Southern Railway Mazdoor Union Vs. Railway Board	October 17, 2003
SPECIAL DEPUTY COLLECTOR STAMP CUDDALORE Vs. CHEMICALS AND PLASTICS LTD	December 12, 2003
Special Officer Vs. Presiding Officer	December 8, 2003
SPECIAL OFFICER DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS PALACODE Vs. T N SEKAR	August 8, 2003
SPECIAL TAHSILDAR (LAND ACQUISITION) OAE PROJECT Vs. TMT E ALAMELU AMMAL UNION OF INDIA, REP BY SECRETARY TO GOVERNMENT, DEPARTMENT OF ATOMIC ENERGY AND CHIEF ADMINISTRATIVE OFFICER, DEPARTMENT OF ATOMIC ENERGY	March 28, 2003
SPECIAL TAHSILDAR L A Vs. E ALAMELU AMMAL	March 28, 2003
SPECIAL TAHSILDAR LA Vs. RATHINAREDDI	March 13, 2003
SPECIAL TAHSILDAR LA Vs. C JEYACHANDRAN	March 13, 2003
SPECIAL TAHSILDAR LA Vs. PARIMALA	February 14, 2003
SPECIAL TAHSILDAR LA CHENNAI EXPORT PROCESING ZONES SAIDAPET Vs. ANGAPPAN	April 28, 2003
SPECIAL TAHSILDAR LA KRISHNA WATER SUPPLY PROJECT Vs. W PREMKUMAR	April 30, 2003
SPECIAL TAHSILDAR LA NEIGHBOURHOOD SCHEME ERODE Vs. ARTHANARI GOUNDER	October 17, 2003
SPECIAL TAHSILDAR LAND ACQUISITION Vs. V PERUMAL	September 26, 2003
SQN LDR V Anand Vs. Directorate of Medical Education	November 10, 2003
Sree Maheswari Educational Trust Vs. Secretary to Government	September 12, 2003
Sree Vijayakumar Vs. State	April 1, 2003
Sri Kampahareswaraswamy Devasthanam Vs. Muthupandi	June 25, 2003
Sri Pandyan Travels Vs. Commissioner of Central Excise Service Tax Cell	August 22, 2003
Srikanth Vs. State of Tamilnadu	November 17, 2003
Srinivasan Vs. State	October 17, 2003
SRINIVASAN Vs. STATE	December 31, 2003
SRIRAM EDUCATIONAL TRUST Vs. PRESIDENT 89 PERUMALPATTU PANCHAYAT UNION THIRUVALLUR	April 30, 2003
SRIRAM EDUCATIONAL TRUST, REP BY ITS CHAIRMAN Vs. PRESIDENT, 89, PERUMALPATTU PANCHAYAT UNION	April 30, 2003
ST PAULS SEMINARY COLLEGE SOCIETY Vs. COLLECTOR	March 24, 2003
STATE Vs. GOVINDARAJ	January 27, 2003
STATE Vs. N AMIRTHAVEL	April 30, 2003
STATE Vs. SUPERINTENDENT RAJAPALAYAM COOPERATIVE MILK SUPPLY SOCIETY LTD	June 27, 2003
STATE Vs. RAMADEVI	July 8, 2003
STATE Vs. SUBRAMANIAM	July 4, 2003
State Vs. Saravanan	December 10, 2003
State Vs. Mathialagan	December 24, 2003
State Vs. Annadurai	December 4, 2003
STATE Vs. DEVENDRAN	August 8, 2003
STATE Vs. TMT INDIRAKUMARI	July 15, 2003
STATE Vs. KAVERI	July 24, 2003
State Vs. P Rajagopal	October 6, 2003
STATE BANK EMPLOYEES UNION Vs. UNION OF INDIA	June 24, 2003
STATE BANK OF HYDERABAD Vs. SIDDAMSETTY RAMESH	July 10, 2003
STATE BANK OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	December 4, 2003
State Bank of Travancore Vs. State of Tamil Nadu	October 23, 2003
STATE BY PUBLIC PROSECUTOR Vs. KASIM RAWTHAR; TAJUDEEN AND SHAIK ABDUL KADHAR	September 15, 2003
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD Vs. BALAJI PAPER BOARDS P LTD	February 11, 2003
State Lorry Owners Federation Tamil Nadu Vs. Transport Commissioner	October 17, 2003
STATE OF MIZORAM Vs. STATE OF TAMIL NADU	January 24, 2003
STATE OF TAMIL NADU Vs. R K HERBAL P LTD	November 14, 2003
STATE OF TAMIL NADU Vs. SIVAKUMAR	November 19, 2003
State of Tamil Nadu Vs. VAIKO	December 15, 2003
STATE OF TAMIL NADU Vs. P CHELLAM	August 1, 2003
State of Tamilnadu Vs. Micheal Arul Balan	November 19, 2003
State of Tamilnadu Vs. Tvl R K Herbal P Ltd	November 14, 2003
STATE OF TAMILNADU Vs. S NATARAJA THEVAR	January 24, 2003
STATE OF TAMILNADU REP Vs. CAPITAL REFRIGERATION	March 24, 2003
STATE OF TAMILNADU REP Vs. S NOOR MOHAMMED	June 19, 2003
STATEX MILLS Vs. C N P RUKMANI	February 21, 2003
STEEL AUTHORITY OF INDIA LIMITED COIMBATORE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	June 24, 2003
STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER	April 9, 2003
SUBBAIAH Vs. STATE TAMIL NADU	January 8, 2003
SUBBAIAH Vs. AMARAVATHY	October 14, 2003
Subbalakshmi Lakshmipathy College of Science Vs. University Grants Commission	October 31, 2003
Subbammal Vs. Paramasivam Asari	March 28, 2003
Subban Vs. Varadarajan	December 31, 2003
SUBBANNA GOUNDER Vs. SUBBAYAMMAL	March 17, 2003
Subbaraman Vs. Govindaraja Reddiar	August 5, 2003
SUBBIAH Vs. STATE OF TAMIL NADU	January 8, 2003
Subbiah Konar Vs. State of Tamil Nadu	August 29, 2003
SUBBIAH PILLAI DIED Vs. M A THIRUNAVUKKARASU PILLAI DIED	August 14, 2003
SUBETHA ALIAS SUMATHI Vs. STATE	July 7, 2003
SUBRAMANI Vs. STATE	July 9, 2003
SUBRAMANIAM Vs. VIJAYA	February 20, 2003
SUBRAMANIAN ALIAS SUBBAN Vs. STATE REP	July 23, 2003
Subramanian Swamy Vs. State of Tamil Nadu	November 21, 2003
SUDARSAN TRADING COMPANY LIMITED Vs. GOVERNMENT OF TAMILNADU	September 22, 2003
SUDHA @ SUDHAKAR, Vs. STATE, REP. BY INSPECTOR OF POLICE, VANDAVASI POLICE STATION	January 30, 2003
SUGUMARAN Vs. COMMISSIONER OF POLICE	February 10, 2003
SULOCHANA Vs. M KULASEKARAN	January 24, 2003
Sumangala Steel LTD Vs. Chairman and Managing Director SIPCOT	September 24, 2003
SUMANGALA STEELS LIMITED Vs. CHAIRMAN TAMIL NADU SALES TAX APPELLATE TRIBUNAL CHENNAI	October 23, 2003
SUNDAR GNANAOLIVU Vs. RAJENDRAN GNANAVOLIVU	January 14, 2003
Sundar Raj Vs. State	June 25, 2003
Sundara Raj Vs. State	August 7, 2003
SUNDARADAS Vs. SUBORDINATE JUDGE	April 23, 2003
Sundaram Vs. State	August 4, 2003
SUNDARAM FINANCE LIMITED CHENNAI Vs. KAMARAJ NATIONAL LABOUR ORGANISATION COIMBATORE	September 10, 2003
SUNDARAMURTHY Vs. STATE	February 6, 2003
SUNDARESAN Vs. DEPUTY COMMISSIONER OF LABOUR	November 12, 2003
SUNDARI Vs. STATE OF TAMIL NADU	April 30, 2003
SUNDARSAN TRADING COMPANY LIMITED Vs. GOVERNMENT OF TAMIL NADU	September 22, 2003
SUNSHINE ENTERPRISES Vs. UNION OF INDIA (UOI)	December 11, 2003
SUPERINTENDING ENGINEER Vs. M PARAMASIVAM	March 11, 2003
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER	July 18, 2003
Superintending Engineer Vs. Labour Inspector	December 9, 2003
SUPERINTENDING ENGINEER COIMBATORE ELECY DISTN CIRCLE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	October 21, 2003
Surendran Vs. State	July 21, 2003
SURESH BAFNA Vs. INSPECTOR GENERAL OF REGISTRATION	March 21, 2003
Suresh Kumar Vs. State	December 24, 2003
Suresh Manohar Vs. State of Tamil Nadu	September 15, 2003
SURESHKUMAR ALIAS SURESN ALIAS SURAN Vs. STATE REP	July 3, 2003
Surya Gears Limited Vs. State Industries Promotion Corporation of Tamil Nadu Limited	December 29, 2003
SUSAINATHAN Vs. MANIYASARAM	September 30, 2003
SUSAND AGENCIES Vs. TAMILNADU ELECTRICITY BOARD	March 4, 2003
Suseela Vs. Secretary to Government of Tamil Nadu	December 23, 2003
SUSHEELA EBENEZER Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD	April 11, 2003
SUSHILA Vs. NILHALCHAND NAHATA	June 17, 2003
SWAMINATHAN CONSTRUCTION Vs. DIVISIONAL ENGINEER NATIONAL HIGHWAYS THANJAVUR	February 7, 2003
SYED AHAMED KABIR Vs. UNION OF INDIA	March 6, 2003
SYED MUSTAFA Vs. STATE	June 19, 2003
SYED SADIQ Vs. STATE OF TAMIL NADU REP	August 7, 2003
T A GOPAL Vs. S SIVAGNANAM	February 3, 2003
T A KRISHNASWAMY Vs. STATE OF TAMIL NADU	April 28, 2003
T CHANDRAN Vs. DISTRICT COLLECTOR	February 28, 2003
T Chandrasekaran Vs. State of Tamil Nadu	April 8, 2003
T D THOMSON Vs. INDIAN OVERSEAS BANK REP	August 14, 2003
T DULIP SINGH Vs. CHIEF CONTROLLING REVENUE AUTHORITY and INSPECTOR GENERAL OF REGISTRATION KAMARAJAR SALAI	January 8, 2003
T E Vallabhan Vs. Godha Pushpam	August 22, 2003
T GANESAN Vs. CHAIRMAN	July 25, 2003
T GOVINDARAJU NAIDU Vs. SPECIAL DEPUTY COLLECTOR LA	February 17, 2003
T GOVINDASEETHARAM Vs. CHAIRMAN CHENNAI PORT TRUST	March 12, 2003
T Gurusamy Vs. District Collector cum Chairman of District level Vigilance Committee	September 26, 2003
T GURUSWAMY Vs. ASSISTANT HEALTH OFFICER I	March 28, 2003
T JAMES Vs. R TAMILSELVAN	August 27, 2003
T JANAKIARAMAN Vs. REVENUE DIVISIONAL OFFICER and LAND ACQUISITION OFFICER	August 4, 2003
T Jeyasingh Vs. Tamil Nadu Water Supply	November 10, 2003
T KALAISELVI Vs. REGIONAL TRANSPORT AUTHORITY	April 30, 2003
T Kalyanasundaram Vs. Board of Directors	November 6, 2003
T KANCHANA DEVI Vs. R D MANI	March 28, 2003
T Kantharaju Vs. N Kuppuswami	December 10, 2003
T M MANICKA NAICKER Vs. N J CHANDRASEKAR	June 24, 2003
T N OUTDOOR ADVERTISING ASSOCIATION Vs. UNION OF INDIA	February 21, 2003
T N S S STEELS PVT LTD Vs. PRINCIPAL OFFICER	August 22, 2003
T P Kabbilawsh Minor Vs. Union of India	September 24, 2003
T PERUMAL Vs. R NESAMMAL	June 20, 2003
T R Meenakshi Vs. State of Tamilnadu	November 7, 2003
T R SHANMUGAM Vs. ANGLO FRENCH TEXTILES	April 4, 2003
T R VIJAYANANDAN Vs. DISTRICT LEVEL VIGILANCE COMMITTEE ON COMMUNITY VERIFICATION	June 20, 2003
T RAGHAVAN Vs. INCOME TAX APPELLATE TRIBUNAL	March 13, 2003
T RAJENDRAN Vs. SECRETARY	March 1, 2003
T RAJESH KUMAR Vs. PRINCIPAL LAKSHMIPURAM COLLEGE OF ARTS and SCIENCE	January 9, 2003
T S DHAKSHINAMURTHY Vs. TAMIL NADU WATER SUPPLY AND DRINAGE BOARD	April 11, 2003
T S Karneeswaran Vs. Indian Oil Corporation Ltd	August 21, 2003
T SOUNDARAPANDIAN Vs. G RATHINAM	April 30, 2003
T STANES AND COMPANY LTD Vs. STATE	February 5, 2003
T SUBRAMANIA NADAR Vs. T VARADHARAJAN	April 16, 2003
T THIRUNAVUKKARASU, PREMPLOYEES STATE INSURANCE CORPORATIONDENT, EAST RAJAPALAYAM PANCHAYAT Vs. REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL	August 27, 2003
T UTTAMCHAN Vs. UNION OF INDIA	July 24, 2003
T V S INVESTMENTS LIMITED Vs. ESSORPEE MILLS LIMITED	December 3, 2003
T VEERAN Vs. STATE	July 1, 2003
T VENKATARAMAN Vs. DIRECTOR OF COLLEGIATE EDUCATION	April 11, 2003
T VENKATESAN Vs. DISTRICT COLLECTOR	June 20, 2003
T VENNILA Vs. THANGAVEL alias KUMAR	January 10, 2003
T Vijaya Vs. Government of Tamil Nadu	December 30, 2003
T.K. SESHADRI AND ORS. Vs. REGISTRAR OF COMPANIES	March 24, 2003
TAMALARASI Vs. S KUMARASAMY GOUNDER	June 18, 2003
Tambaram Perunagar Anaithu Viyabarigal Sangam Vs. State of Tamil Nadu	October 21, 2003
Tamil Nadu Civil Supplies Corporation Limited Vs. Inspector of Labour Authority under the Tamil Nadu Industrial Establishment	November 11, 2003
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	March 24, 2003
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. B PURUSHOTHAMAN	March 10, 2003
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. C NATARAJA PILLAI	September 18, 2003
Tamil Nadu Co op Milk Producers Federation LTD Vs. Managing Director	October 31, 2003
TAMIL NADU CO OPERATIVE SUBORDINATE OFFICERS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	July 5, 2003
TAMIL NADU CO OPERATIVE SUBORDINATE OFFICERSASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	July 6, 2003
TAMIL NADU ELECTRICITY BOARD Vs. R KANDASAMY	May 14, 2003
TAMIL NADU ELECTRICITY BOARD CHENNAI Vs. ARUPPUKOTTAI JAYAVILAS LIMITED	September 26, 2003
TAMIL NADU ESSENTIAL PLANT NUTRIENTS MANUFACTURERS Vs. UNION OF INDIA	February 17, 2003
TAMIL NADU GOVERNMENT PRESS WORKERS SANGAM MADRAS Vs. FIRST TRADE UNION ADDL REGISTRAR DEPUTY COMMISSIONER OF LABOUR I MADRAS	July 29, 2003
TAMIL NADU INDUSTRIAL INVESTMENT CORPN. LTD. Vs. TVL. KANMANI ICE FACTORY	July 3, 2003
TAMIL NADU MERCANTILE BANK LTD Vs. COMMISSIONER OF INCOME-TAX	November 17, 2003
Tamil Nadu Minerals Limited Vs. State of Tamil Nadu	December 22, 2003
TAMIL NADU NATIONAL MINE WORKERS UNION Vs. TAMIL NADU MINERALS LTD	March 19, 2003
TAMIL NADU NEWSPRINT AND PAPERS LTD Vs. EXPRESS PUBLICATION MADURAI LTD	January 6, 2003
Tamil Nadu Omni Bus Owners Association Vs. State of Tamil Nadu	December 30, 2003
TAMIL NADU OUTDOOR ADVERTISING ASSOCIATION Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	February 21, 2003
Tamil Nadu Petroleum Dealers Association Vs. Union of India	October 21, 2003
Tamil Nadu Pollution Control Board Employees Association Vs. Tamil Nadu Pollution Control Board	January 28, 2003
TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED CHENNAI Vs. REGIONAL PROVIDENT FUND COMMISSIONER CHENNAI	June 20, 2003
TAMIL NADU STATE HAND PUMP FITTERS HELPERS ASSOCIATION Vs. STATE OF TAMIL NADU REP	June 27, 2003
TAMIL NADU STATE TRANSPORT CORPORATION Vs. RAJATHI THANGAMANI	August 8, 2003
Tamil Nadu State Transport Corporation Vs. Presiding Officer	September 5, 2003
TAMIL NADU STATE TRANSPORT EMPLOYEES FEDERATION CITU Vs. STATE OF TAMIL NADU	June 27, 2003
Tamilnadu Brick Works Vs. District Collector	September 22, 2003
Tamilsundar Vs. State	July 9, 2003
TAN INDIA LIMITED Vs. CEGAT	September 19, 2003
TANFAC INDUSTRIES LTD Vs. MONOPOLIES and RESTRICTIVE	February 5, 2003
TATA IRON AND STEEL CO LTD Vs. ASSISTANT COMMISSIONER CT CENTRAL ASSESSMENT CIRCLE-V CHENNAI	November 13, 2003
TAYUB KHAN ALIAS TAYUB SULTAN Vs. HAINMNISSA BEEVI	July 25, 2003
TAYUB KHAN ALIAS TAYUB SULTAN Vs. HAIRUNNISSA BEEVI	July 1, 2003
TEXTILES Vs. STATE BANK OF INDIA	March 4, 2003
THAMBURAJA Vs. KANAKASABAI PADAYACHI	April 22, 2003
THAMILARASAN Vs. STATE	November 28, 2003
THAMIZHKAVALAN ALIAS BASKARAN Vs. STATE REP	March 4, 2003
THANGAM MOTORS P LTD Vs. REGISTRAR	January 10, 2003
THANGARAJ Vs. INSPECTOR OF POLICE	July 8, 2003
Thangavel Vs. Saminathan	September 19, 2003
THANICKACHALAM Vs. STATE	February 14, 2003
THANIGAIVELU M Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES KANCHEEPURAM ZONE KANCHEEPURAM	November 18, 2003
Thinaikulam Muslim Zamath Vs. Assistant Engineer Tamil Nadu Electicity Board	September 18, 2003
Thiru Kumarapillai Vaidyar Vs. District Collector	October 31, 2003
THIRU P MANI Vs. SECRETARY	October 30, 2003
Thiru Veera ALIAS Veeramuthu Vs. Commissioner of Police Greater Chennai	October 27, 2003
THIRUMALAI GOUNDER Vs. STATE OF TAMIL NADU	March 28, 2003
THIRUMALAISWAMI Vs. NALLATHAMBI	April 10, 2003
THIRUPATHI Vs. KOTHAI AACHI	January 14, 2003
THIRUPPUR MARKET VIYAPARIGAL SANGAM Vs. TAMIL NADU URBAN FINANCE AND INFRASTRUCUTURE DEVELOPMENT CORPORATION	April 28, 2003
THIYAGI PETROLEUMS REP BY ITS PARTNER, SARAVANAN Vs. HINDUSTHAN PETROLEUM CORPORATION LIMITED REP BY ITS ZONAL MANAGER; HINDUSTHAN PETROLEUM CORPORATION LIMITED REP BY ITS REGIONAL MANAGER; N V KANDASAMY	January 27, 2003
THIYAGI R P KALIMUTHU Vs. GOVERNMENT OF INDIA	June 20, 2003
THOOTHUKUDI MAVATTA THEN PAGUTHI NATTUPADAGU KATTUMARA MEENAVA SAMUTHAYA SANGAM Vs. MECHANISED BOAT FISHING	February 13, 2003
Thoppiliya Alli Raja Vs. State	July 29, 2003
THREE N PRODUCTS P LTD Vs. JOCIL LTD	April 30, 2003
Thyagi Ponnurangam Dwellers Public Welfare Association Vs. District Collector	October 4, 2003
THYAGI PONNURANGAM DWELLERS PUBLIC WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR	November 4, 2003
Tindivanam Co operative Housing Society Limited Vs. Deputy Commissioner of Labour	February 3, 2003
TINDIVANAM CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR AND G	February 13, 2003
Titan Industries Limited Vs. Additional Commissioner of Customs	October 16, 2003
TMT A AMMINI Vs. STATE OF TAMIL NADU, REP BY SECRETARY, EDUCATION DEPARTMENT	July 29, 2003
Tmt Basamma Vs. S Jethendraiah	January 22, 2003
TMT CHINNAPONNU Vs. STATE OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	March 26, 2003
Tmt Meena Vs. Special Commissioner and Commissioner of Land Administration	October 20, 2003
Tmt Prasanna Kumari Vs. Chairman	October 6, 2003
TMT S RAJESWARI Vs. MANNARGUDI MUNICIPALITY, REP BY ITS COMMISSIONER AND S KALAISELVAN, COMMISSIONER, MANNARGUDI MUNICIPALITY	July 18, 2003
Tmt S Tamilselvi Vs. District Collector and District Magistrate	October 21, 2003
TMT SALAMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	March 24, 2003
Tr Ramu ALIAS Thikkuvai Ramu ALIAS Ramamoorthy ALIAS Muthu Vs. Commissioner of Police	December 31, 2003
TULSYAN NEC LTD. Vs. COMMISSIONER OF CUSTOMS	January 24, 2003
TUSHAAR MEHTA Vs. CHIEF COMMISSIONER OF INCOME TAX	April 22, 2003
TUTICORIN DIOCESAN TRUST ASSOCIATION Vs. THAVAMANI	March 21, 2003
TVL JEGAM BLUE METAL Vs. TAMIL NADU INDUSTRIAL	March 24, 2003
Tvl Sumangala Steels Limited Vs. Chairman	October 23, 2003
TVS FINANCE AND SERVICES LTD. Vs. KWALITY SPINNING MILLS LTD.	September 12, 2003
U Bhaskaran Vs. Bank of India	January 29, 2003
U K RAJAH Vs. V RAMANATHAN	March 10, 2003
UCO Bank Vs. DIGBOI REFINDERY Indian Oil Corporation Ltd	December 16, 2003
UCO BANK FORMERLY KNOWN AS UNITED COMMERCIAL BANK SOWCARPET BRANCH Vs. UGRA PANDIAN	November 21, 2003
UDAYA KUMAR Vs. STATE REP	July 10, 2003
Umasankar ALIAS Sankar Vs. State of Tamilnadu	August 6, 2003
UMESH M TAHILRAMANI Vs. REGIONAL TRANSPORT OFFICER	February 7, 2003
UNION OF INDIA Vs. T M MARIMUTHU	February 6, 2003
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 29, 2003
UNION OF INDIA Vs. P VISWANATHAN	January 28, 2003
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 1, 2003
UNION OF INDIA Vs. E KESAVAN	March 1, 2003
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	June 30, 2003
UNION OF INDIA Vs. REGISTRAR	June 18, 2003
UNION OF INDIA Vs. M S FALULUDDEEN alias AKEEL alias MOHAMED SIDDIK	August 6, 2003
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI	July 22, 2003
UNION OF INDIA Vs. R GOPALAKRISHNAN	November 28, 2003
Union of India Vs. Registrar	November 28, 2003
Union of India Vs. R Gopalakrishnan	October 28, 2003
UNION OF INDIA REP Vs. U MUTHURAJ	July 1, 2003
UNION OF INDIA REP Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	June 23, 2003
UNION OF INDIA REP Vs. SUDHIR KUMAR DAS	March 27, 2003
UNITED INDIA INSURANCE CO LTD Vs. SAMPATHRANI	December 30, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. A V R TRANSPORTERS and EXPORTERS	February 25, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MINOR R BASKARAND ANOTHER	January 10, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MUTHULAKSHMI	January 22, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M K SEKAR	April 30, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M V MUTHU	April 22, 2003
Universal Print Systems LTD Vs. G Kuppusamy	September 16, 2003
USHA DEVI Vs. CLARION SHIPPING AGENCIES PVT LTD	August 27, 2003
USV LIMITED Vs. SYSTOPIC LABORATORIES LIMITED	July 11, 2003
V ACHUTHAN NAIR Vs. PRESIDING OFFICER LABOUR COURT	July 18, 2003
V Arumugham Vs. Revisional Authority and District Revenue Officer	December 18, 2003
V Ayyamperumal Vs. Executive Committee of Directors Appellate Authroity	September 8, 2003
V Balachandran Vs. Superintending Engineer Coimbatore Electricity Distribution	October 8, 2003
V Bhaskar Rao Vs. District Collector	November 19, 2003
V C BALACHANDRAN; V N CHAKRAPANI AND V C BALASUBRAMANI Vs. DEPUTY REGISTRAR OF CHITS AND N K RAMALINGAM, FOREMAN AND PREMPLOYEES STATE INSURANCE CORPORATIONDENT, SALEM SREE RAMAVILAS CHIT COMPANY (P) LIMITED	April 21, 2003
V C VISWANATHAN Vs. COMMISSIONER OF SATHYAMANGALAM MUNICIPALITY	September 30, 2003
V CAN NETWORK P LTD Vs. HOME SECRETARY	February 13, 2003
V CHINNIAH Vs. PITCHAIMUTHU	July 25, 2003
V DEVARAJ Vs. STATE OF TAMIL NADU	March 26, 2003
V G PANEERDAS AND CO P LTD Vs. NAGARATHNA	November 14, 2003
V GNANASEKARAN Vs. GOVERNMENT OF TAMIL NADU	January 20, 2003
V Guard Industries LTD Vs. Commercial Tax Officer	October 21, 2003
V GUARD INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER	November 21, 2003
V GUGANESWARI Vs. A SHAHUL HAMEED	July 15, 2003
V H Baskaran Vs. University of Madras	November 6, 2003
V Jaganathan Vs. State	August 21, 2003
V JAYABAL Vs. REVENUE DIVISIONAL OFFICER	January 24, 2003
V K K MIDDLE SCHOOL AVINIYAPATTI VIA KILSEVALPATTI SIVAGANGAI DISTRICT Vs. STATE OF TAMIL NADU	November 4, 2003
V K MUTHUSAMY GOUNDER Vs. M THANGAVELU	March 4, 2003
V Kannapiran Vs. State	October 16, 2003
V KASI Vs. STATE OF TAMILNADU REP	March 18, 2003
V KASI Vs. PANDIAN ROADWAYS CORPORATION LTD	February 3, 2003
V Krishnamurthy Vs. Airport Authority of India	October 28, 2003
V MARIA PUSHPA JANET RAJAM Vs. G ANANTHA JEYAKUMAR	August 14, 2003
V Mohana Vs. Deputy Commissioner of Labour	October 14, 2003
V MUNEESAN Vs. INDIAN OVERSEAS BANK	August 5, 2003
V Murugan Vs. Commissioner	September 9, 2003
V MURUGAN Vs. COMMISSIONER	September 11, 2003
V P R COLLEGE BEEDI COMPANY Vs. UNION OF INDIA	March 21, 2003
V PALANI Vs. S P CHANDRABOSE	January 31, 2003
V Palani Gounder Vs. K Rangasamy Gounder	August 8, 2003
V Panchavarnam Pillai Vs. State of Tamil Nadu	November 12, 2003
V Prekumar Vs. Commissioner of Police	December 22, 2003
V R Chinnan Chettiar Vs. Commissioner of Income tax	December 17, 2003
V R SUBBARAYA GOUNDER and SONS Vs. S K SAMY and SONS	January 24, 2003
V RADHAKRISHNAN Vs. STATE OF TAMIL NADU	August 28, 2003
V Ramachandran Vs. P N Lavakumar	December 30, 2003
V RAMAYAL Vs. STATE REP	July 29, 2003
V Ravichandran Vs. Director Employment and Training	October 15, 2003
V RAVISHANKAR Vs. UNION OF INDIA	July 9, 2003
V S BASHA Vs. TAMIL NADU WAKF BOARD	July 23, 2003
V S Mani Vs. Chief Engineer Distribution	September 29, 2003
V S MANI Vs. K RAJENDRAN	June 18, 2003
V SADASIVA CHETTY Vs. INCOME TAX OFFICER	August 20, 2003
V SAMPANGIRAMAIAH Vs. COLLECTOR	April 7, 2003
V SAMYA Vs. STATE OF TAMIL NADU REP	August 4, 2003
V SANKARAN Vs. MADRAS METROPOLITAN WATER SUPPLY and SEWERAGE BOARD	June 27, 2003
V SEETHA Vs. TAMIL NADU CIVIL SUPLIES CORPN LTD	September 23, 2003
V Shanmugam Vs. National Textile Corporation	November 4, 2003
V Srinivasan Vs. Joint Registrar Special Officer	September 17, 2003
V SUBRAMANIAM Vs. CENTRAL BANK OF INDIA	February 21, 2003
V Subramanian Vs. State of Tamil Nadu	October 28, 2003
V SUMATHI Vs. D VEDAGIRI	March 26, 2003
V SUNDARAJAN Vs. STATE OF TAMIL NADU	December 19, 2003
V Sundaravelu Vs. State of Tamil Nadu	August 29, 2003
V T Viswanathan Vs. Inspector of Panchayat and District Collector	September 1, 2003
V T VISWANATHAN Vs. INSPECTOR OF PANCHAYAT	February 24, 2003
V Thangaraj Vs. Sriram Chits and Investments Ltd	October 30, 2003
V V Karthikeyan Vs. Food Inspector	September 24, 2003
V Veerapandian Vs. Tamil Nadu Veterinary and Animal Sciences University	December 24, 2003
V VENKATESA SUBBU Vs. JAYA BHASKARAN AND CO	July 21, 2003
V. PALANI Vs. S. P. CHANDRABOSE	January 31, 2003
V.P. SUBRAMANIAM Vs. P. SARASWATHI	February 19, 2003
VAITHIALINGAM Vs. STATE	March 6, 2003
VALAR and CO CONSTRUCTIONS Vs. DIVISIONAL ENGINEER HIGHWAYS	February 25, 2003
VANAJAKSHI AMMAL Vs. RANIAMMAL	March 18, 2003
VANAVIL DYES AND CHEMICALS LTD., REP. BY THE MANAGER COMMERCIAL OPERATION Vs. THE JOINT SECRETARY (REVISION APPLICATION), GOVT. OF INDIA, MINISTRY OF FINANCE DEPARTMENT OF REVENUE,	October 30, 2003
VARNAKULA SURYA FLORA Vs. INSPECTOR OF POLICE	July 15, 2003
Varnica Herbs Vs. Central Board of Excise and Customs	November 6, 2003
VASAVI KANNIKAPARAMESWARI DEVASTHANAM Vs. CHAIRMAN	April 22, 2003
Vasu Vs. State	September 3, 2003
Vasu Chemicals Vs. Commercial Tax Officer	November 18, 2003
Vattavilai Sri Bhadrakali Educational Society Vs. State of Tamil Nadu	November 17, 2003
Vedavalliammale Vs. Venkataraja	December 12, 2003
VEERACHAMY Vs. STATE	March 19, 2003
Veerasamy Vs. State	July 10, 2003
VELAMMAL Vs. P KANAGU	August 29, 2003
VELAMMAL ALIAS SUBBULAKSHMI Vs. ACHAYYA NAICKER	March 31, 2003
VELANGANNI ALIAS PONNUDURAI ALIAS DURAI CHETTIAR Vs. STATE	April 8, 2003
Vellaichamay Vs. Yamulu Gounder	December 24, 2003
VELLAIKANNU Vs. STATE	April 1, 2003
VELLINGIRI Vs. STATE	July 17, 2003
VELLINGIRI ALIAS THAMBI Vs. STATE	April 30, 2003
VELLORE CO OPERATIVE SUGAR MILLS Vs. COMMISSIONER OF SUGAR	August 8, 2003
VELU Vs. ARIKRISHNAN	September 3, 2003
VELU Vs. ARIKRISHNAN	October 3, 2003
Velu Vs. State	December 31, 2003
VELUSAMY Vs. STATE	March 21, 2003
VELUSAMY KONAR Vs. STATE, THROUGH INSPECTOR OF POLICE	March 18, 2003
Veluthevar Vs. State	December 17, 2003
VENKATACHALAM Vs. SIDDAN	November 14, 2003
VENKATACHALAM Vs. ANGAMMAL	April 30, 2003
VENKATARAMAN Vs. STATE	June 17, 2003
VENKATARAMANASAMY Vs. S SETHURAMAN	April 29, 2003
VENKATESA PILLAI Vs. K SABAPATHI CHETTIAR DIED	January 24, 2003
Venkatesa Spinners P LTD Vs. Commercial Tax Officer	September 30, 2003
VENKATESAN Vs. STATE	February 27, 2003
VENKATESAN T Vs. DISTRICT COLLECTOR THIRUVALLUR	June 20, 2003
VENUGOPAL Vs. CHANDRAKASA PADAYACHI	February 21, 2003
VERONICA THOMAS RAJKUMAR Vs. JOSEPH JOHN PETER SANDY	July 16, 2003
VIC NIVAS AGENCY Vs. UNION INDIA	March 21, 2003
VICNIVAAS AGENCIES, REP BY ITS PARTNER Vs. RESERVE BANK OF INDIA, CENTRAL OFFICE, DEPT OF BANKING OPERATIONS AND DEVELOPMENT; TAMIL NADU MERCANTILE BANK LIMITED (HEAD OFFICE) AND PREMPLOYEES STATE INSURANCE CORPORATIONDING OFFICER, DEBTS RECOVERY TRIBUNAL	September 11, 2003
VIDYA BHARATHI WOMENS CO OPERATIVE STORES LIMITED Vs. AJMUNNISA WAKF ALAL AULAD TRUST	September 30, 2003
VIJAYA Vs. STATE OF TAMILNADU	July 31, 2003
Vijaya Vs. Commissioner Corporation of Chennai	November 6, 2003
VIJAYA Vs. STATE	April 30, 2003
VIJAYAKUMAR Vs. INSPECTOR OF POLICE	February 24, 2003
VIJAYALAKSHMI LEATHER INDUSTRIES PRIVATE LIMITED CHENNAI Vs. K NARAYANAN	January 27, 2003
VIJAYALAKSHMI VISWANATHAN Vs. S SOUDARA PANDIAN	June 17, 2003
VIJAYARAGHAVAN Vs. DAMODARAN DIED	March 25, 2003
VIJAYARAJAN Vs. MARIAMMAL	January 20, 2003
VIJEY AMALRAJ Vs. CHAIRMAN	March 10, 2003
VIJI ALIAS VIJAYAKUMAR ALIAS VIJAYARAJ Vs. INSPECTOR OF POLICE	July 7, 2003
VIJI ALIAS VIJAYAN ALIAS VIJAYAKUMAR Vs. COMMISSIONER OF POLICE	March 25, 2003
VILLUPURAM TALUK SC/ST TAXI OWNERS-CUM-DRIVERS ASSOCIATION Vs. REGIONAL DIRECTOR SRBC	October 31, 2003
VIMALAMMA Vs. DURAISAMY NAIDU	July 29, 2003
VINAYAKA MISSIONS KIRUPANANDA VARIYAR MEDICAL COLLEGE Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY	January 31, 2003
VINDIA EXPORTS P LTD Vs. STATE	February 20, 2003
VIRUMANDI Vs. STATE	July 9, 2003
VISALAM CHIT FUND LTD Vs. VASUDEVA ACHARI	February 28, 2003
VISWANATHAN Vs. STATE	August 1, 2003
Viveka Poorana Aided Elementary School Vs. Director of Elementary Education	October 9, 2003
Vivekanandam Pillai Vs. Government of Tamilnadu	September 29, 2003
Vl Spl 91 Arugavoor Primary Agricultural Co operative Bank Vs. Presiding Officer	September 15, 2003
WESTERN EXPORTS INDIA P LTD Vs. INDIAN OVERSEAS BANK	February 14, 2003
WILBERT APPUSAMY ANTHONY BENDICT Vs. STATE	June 26, 2003
WORKMAN OF BALMADIES ESTATE REP Vs. MANAGEMENT OF BALMADIES ESTATE NILGRIS DISTRICT	September 26, 2003
XAVIER SELLAPPAN Vs. REGISTRAR	June 19, 2003
XAVIER SELVARAJ Vs. STATE	June 19, 2003
XL FINANCE Vs. STATE	July 15, 2003
XS FINANCIAL SERVICES LTD Vs. N DEVENDRAN	January 31, 2003
Y NARAYANAN Vs. SURIYAN BENEFIT FUND	January 21, 2003
YASHODA RAJU Vs. A KUSELAN	November 18, 2003
Yoga ALIAS Yogaraj Vs. State of Tamil Nadu	December 24, 2003
YOGESWARI Vs. STATE OF TAMIL NADU	April 10, 2003
ZONAL MANAGER, FOOD CORPORATION OF INDIA Vs. WORKMEN REP BY CONVENER, FCI LABOUR FEDERATION	August 14, 2003

Year 2003 of HIGH COURT OF MADRAS

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address