REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
1. RAJADURAI RAJA @ JAYA @ JAYARAJ Vs. STATE BY ITS POLICE, KOLAKOMBAI, NILGIRIS	June 13, 2001
A ABDUL RAHIM Vs. JULAIGA BEEVI	July 6, 2001
A B C INDIA INTERNATIONAL Vs. DUGLAS RABINDRAN	January 24, 2001
A B R JANARDHANAN DALIT TIGER C PONNUSAMY Vs. STATE OF TAMIL NADU	September 21, 2001
A CHELLAYYAN Vs. PONMANAI TOWN PANCHAYAT	April 9, 2001
A CHETTY Vs. A RANGAN	December 18, 2001
A DURAI Vs. COMPETENT AUTHORITY AND PERSONNAL ASSISTANT TO THE COLLECTOR OF MADRAS MADRAS 5	June 25, 2001
A DURAIRAJ Vs. CHAIRMAN TAMIL NADU HOUSING BOARD	October 11, 2001
A ELUMALAI Vs. ADMINISTRATOR CUM LT GOVERNOR OF PONDICHERRY	January 24, 2001
A GANAPATHY Vs. S VENKATESAN	July 27, 2001
A GOVINDARAJAN Vs. STATE INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION DEPARTMENT SALEM	September 20, 2001
A JOSEPH Vs. TAHSILDAR EGMORE NUNGAMBAKKAM TALUK MADRAS	November 1, 2001
A K S THIYAGARAJAN Vs. M GOPAL	November 5, 2001
A KANAGASABAPATHY Vs. STATE	June 8, 2001
A KRISHNAN Vs. S P KUMAR	April 12, 2001
A M ABDUL RAHIMAN ROWTHER AND COMPANY Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE TRICHIRAPALLI	September 19, 2001
A M ALI AKBAR Vs. KEELAKARAI SOUTH STREET JAMATH MASJID PARIPALANA COMMITTEE	April 30, 2001
A MALAIKANNU Vs. MANAGING DIRECTOR MARUDHU PANDIAR TRANSPORT CORPORATION LIMITED	January 5, 2001
A MANIVANNAN Vs. SIVARAJ	August 29, 2001
A PALANI Vs. JAYARAM KONAR	August 14, 2001
A R A S DURAISAMY NADAR Vs. TAMIL NADU ELECTRICITY BOARD	January 13, 2001
A RADHAKRISHNAN Vs. ITO	June 18, 2001
A RAFEEQ AHMED AND CO Vs. MONTARI LEATHER LTD	October 30, 2001
A S A KABEER Vs. COMMISSIONER OF CUSTOMS CHENNAI	April 23, 2001
A S IBRAHIM RAWUTHAR Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 16, 2001
A S RAMA KISHNAN Vs. BANK OF BARODA	February 16, 2001
A SANKARARAMAN PETITIONER Vs. GOVERNMENT TAMIL NADU	October 5, 2001
A SANTHALAKSHMI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	February 20, 2001
A SARABANU Vs. A M A ASMATHULLAH DIED	April 24, 2001
A SELVAM Vs. MANAGEMENT C ABDUL RAHMAN AND COMPANY	July 11, 2001
A SHAUD ALI Vs. ADDITIONAL COLLECTOR OF CUSTOMS	January 22, 2001
A SIVASAILAM Vs. COMMISSIONER OF WEALTH TAX	October 17, 2001
A SOUNDARAJAN Vs. GOVT OF TAMIL NADU	April 27, 2001
A TAMILSELVAN Vs. SENTHIL CONSTRUCTIONS	July 13, 2001
A VEERASUNDARAM Vs. STATE OF TAMIL NADU	April 18, 2001
A. BOOPATHY Vs. K. RAMAKRISHNAN	February 9, 2001
A. CHETTY Vs. A. RANGAN	January 18, 2001
A. NIYAS Vs. C. DAMODARAN	September 5, 2001
A. PURUSHOTHAMAN Vs. THE STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION	July 6, 2001
A.T. NATHAMUNI Vs. TAMIL NADU ELECTRICITY BOARD AND OTHERS	September 14, 2001
ABDUL BARI Vs. PALANI	January 11, 2001
ABDUL KAREEM Vs. MOHAMMAD FAROOK	June 11, 2001
ABRAHAM Vs. MARIA AMBROSE	January 19, 2001
ADHEENAKARTHAR Vs. THIRU M PATTABHIRAMAN	February 28, 2001
ADHILAKSHMI Vs. STATE	April 4, 2001
ADHILAKSHMI Vs. STATE	January 4, 2001
ADVERTISING CLUB Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS	April 30, 2001
ADWISE ADVERTISING PRIVATE LIMITED Vs. UNION OF INDIA	March 1, 2001
ADYAR PADMANABHA NAGAR SEVA SANGHAM Vs. CORPORATION OF CHENNAI	February 14, 2001
AGARWAL H C Vs. STATE	June 22, 2001
AGASTHIYAR TRUST Vs. COMMISSIONER OF WEALTH TAX	December 13, 2001
AIRLINES AGENTS ASSOCIATION Vs. UNION OF INDIA	April 30, 2001
AIRLINES AGENTS ASSOCIATION Vs. UNION OF INDIA	April 13, 2001
AJMEERALI Vs. ALISHEIK	January 12, 2001
ALAGIRI TEXTILES Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	February 7, 2001
ALAGU MURUGESAN Vs. A THANGA PANDIAN	March 27, 2001
ALI PALAKKAL Vs. STATE OF TAMIL NADU	November 6, 2001
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA NEW DELHI	April 10, 2001
ALL INDIA SKINS AND HIDES TANNERS AND MERCHANT ASSOCIATION LEATHER CENTRE Vs. COMMERCIAL TAX OFFICER	December 12, 2001
ALL INDIAN OVERSEAS BANK EMPLOYEES UNION Vs. INDUSTRIAL TRIBUNAL	January 25, 2001
ALLUVDIN Vs. INSPECTOR OF POLICE VANDHAVASI POLICE STATION	February 6, 2001
ALTEK LAMMERTZ NEEDLES LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX	March 30, 2001
AMARCHAND Vs. SANJEEV RASTOGI	June 8, 2001
AMBIKA COTTON MILLS LTD. Vs. JOINT COMMISSIONER OF INCOME TAX	February 16, 2001
AMERICAN REMEDIES LIMITED Vs. STATE	April 23, 2001
ANANTHI Vs. STATE	February 27, 2001
ANGU PARAMESWARI TEXTILES PRIVATE LIMITED Vs. RAJAM AND COMPANY	January 24, 2001
ANNA TRANSPORT CORPORAITON LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR, SALEM Vs. SMT.M.UMA MAHESWARI, PROPRITERIX, SRI RAJESH BUS SERVICE, CHINNAPPA NAICKENPALAYAM, SALEM,	December 21, 2001
ANNAMMAL DIED Vs. SPECIAL TAHSILDAR LAND ACQUISITION	February 5, 2001
ANNATHURAI 1ST ACCUSED Vs. STATE THROUGH INSPECTOR OF POLICE NADUKKAVERI POLICE STATION	September 24, 2001
ANTHONY PICHAI A Vs. GOVERNMENT OF TAMIL NADU	June 26, 2001
ANTONY XAVIER Vs. STATE SUB	February 27, 2001
APOLLO HOSPITALS ENTERPRISES LIMITED Vs. UNION OF INDIA	June 8, 2001
APPA SERVAI P Vs. COMMR OF LABOUR	June 14, 2001
APPADIRAI Vs. STATE, REP BY STATION HOUSE OFFICER, CID BRANCH	March 21, 2001
APPARELS AND HANDLOOM EXPORTERS ASSOCIATION Vs. STATE OF TAMIL NADU	September 21, 2001
APPOLLO SALINE PHARMACEUTICALS (P) LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER	September 14, 2001
APPOLLO SALINE PHARMACEUTICALS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER FAC	October 1, 2001
ARAVINDH STEEL LIMITED Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE TRICHY	October 31, 2001
ARBEE AND COMPANY MADRAS Vs. GOVIND DALL MILLS	June 22, 2001
ARCOT EXPORTS Vs. DIRECTOR OF ENFORCEMENT NEW DELHI	September 27, 2001
ARJUNAN M D Vs. EXECUTIVE ENGINEER TWAD BOARD TUTICORIN	October 9, 2001
AROKIAMARY LUCIA Vs. STATE OF TAMIL NADU	December 21, 2001
AROKIASWAMY ODAYAR DECD Vs. RY NAGOJI RAMACHANDRA GHATGAI RAO SABB	June 20, 2001
ARTHANARI Vs. S SESHAGIRI RAO	September 21, 2001
ARULMIGHU SWAMINATHASWAMY DEVASTHANAM AT SWAMIMALAI Vs. JAGANNATHAN	January 10, 2001
ARUMAIAMMAL Vs. MANAMAYEE	September 20, 2001
ARUMUGAM Vs. STATE	June 22, 2001
ARUMUGAM Vs. STATE	July 4, 2001
ARUMUGHA MUDALIAR Vs. STATE OF TAMIL NADU	November 16, 2001
ARUMUGHAM Vs. STATE REP. BY INSPECTOR OF POLICE, THUKKALAI P.S.	January 10, 2001
ARUNACHALAM S Vs. MANAGING DIRECTOR SOUTHERN STRUCTURALS	August 24, 2001
ASHER TEXTILES LIMITED Vs. COMMERCIAL TAX OFFICER TIRUPUR NORTH ASSESSMENT CIRCLE	November 9, 2001
ASHOK KUMAR Vs. K. GUNASEKARAN	March 16, 2001
ASHOK MALHOTRA Vs. MANSI FINANCE CHENNAI LIMITED	December 3, 2001
ASHOK MUTHANNA Vs. ESCORTS FINANCE LTD	January 19, 2001
ASHWIN C MUTHIAH Vs. MULTIPACK	February 2, 2001
ASSISTANT COLLECTOR OF CUSTOMS C I U TUTICORIN Vs. A PAULRAJ	January 4, 2001
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	October 17, 2001
ASSOCIATION OF MANAGEMENTS OF HINDU EDUCATIONAL INSTITUTIONS SRI RAMAKARISHNA ASRAMS Vs. STATE OF TAMIL NADU	September 10, 2001
ATHIGANAPATHY Vs. A V SAMINATHAN	November 2, 2001
ATHMANATHASWAMY DEVASTHANAM AVIDYARKOIL Vs. K G VARADACHARIAR	July 18, 2001
AUGUSTINE Vs. KUNJAMMA KURIAKOSE	August 6, 2001
AYISHA BEEVI Vs. DHANALAKSHMI	October 9, 2001
AYYA PILLAI Vs. SUBEDA BEEVI	September 28, 2001
AYYAPPAN Vs. STATION HOUSE OFFICER, PARANGIPETTAI	March 1, 2001
B ANANDHI Vs. R LATHA	August 31, 2001
B CHANDRASEKARAN Vs. STATE OF TAMIL NADU	April 18, 2001
B IMTIAZ AHAMED Vs. G BANUMATHI	August 3, 2001
B N ANANTHACHARY Vs. P K MOHAN RAM	February 27, 2001
B PALANISWAMI Vs. COMMISSIONER OF INCOME TAX	April 25, 2001
B PARVATHY Vs. RAMAKRISHNA MISSION	July 24, 2001
B SHAMBU KUMAR Vs. RAGHVENDRA STEELS LTD	August 14, 2001
B V SRINIVASAN Vs. B V TULASIRAMAN	February 13, 2001
B. PUSHPAVALLI Vs. V.K. SIVASANKARAN AND ANOTHER	April 12, 2001
BALAJI Vs. INSPECTOR OF POLICE	June 12, 2001
BALAJI CYLINDERS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER THIRUVANMIYUR ASSESSMENT CIRCLE CHENNAI 15	September 10, 2001
BALAKRISHNA CHETTIAR DIED Vs. SALEM DIOCES SOCIETY	December 4, 2001
BALASUBRAMANIAM Vs. RAMAKRISHNAN	November 20, 2001
BALASUBRAMANIAM, Vs. STATE BY INSPECTOR OF POLICE, DHARAPURAM CIRCLE POLICE STATION (CRIME NO. 579/93)	November 9, 2001
BALIAH DAVID A Vs. R M CENTRAL BANK OF INDIA	January 25, 2001
BALU ALIAS BALAKRISHNAN Vs. MINOR B SASIKUMAR	March 23, 2001
BANK OF MADURA LIMITED Vs. T.C.R. LEELAVINODHA NAIDU AND OTHERS	July 16, 2001
BANK OF MADURA SHAREHOLDERS WELFARE ASSOCIATION Vs. GOVERNOR RESERVE BANK OF INDIA	February 13, 2001
BASKAR Vs. STATE	March 2, 2001
BASKARAN Vs. STATE	June 22, 2001
BEAUTY DYERS Vs. UNION OF INDIA	December 20, 2001
BEEM SINGH Vs. S RAMAJAYAM	December 10, 2001
BENTOOL STEEL PRODUCTS PRIVATE LIMITED Vs. O M A MOHAMMED OMAR	March 19, 2001
BHAGWANDAS FATECHAND DASWANI Vs. H P A INTERNATIONAL A PARTNERSHIP FIRM CARRYING ON ITS BUSINESS AT NO 8C OLD NO 15/16 CASA MAJOR ROAD EGMORE MADRAS 8	April 24, 2001
BHARAT OVERSEAS BANK LTD Vs. A MUTHIAH	November 2, 2001
BHARATHI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI	February 13, 2001
BHARATHI AMMAL Vs. JAYARAMAN	July 13, 2001
BHOOBALAN Vs. STATE BY INSPECTOR OF POLICE, KAVINDAPADI, ERODE DISTRICT	March 2, 2001
BOARD OF DIRECTORS CANARA BANK Vs. K CHANDRAN	June 29, 2001
BOARD OF TRUSTEES OF PORT OF MADRAS Vs. SOUTHERN SHIPPING CORPORATION PRIVATE LTD	June 4, 2001
BOARD OF TRUSTEES OF THE PORT OF MADRAS Vs. SOUTHERN SHIPPING CORPORATION PRIVATE LIMITED MADRAS	June 14, 2001
BRAHADAMBAL AGENCY AND PARTNERSHIP FIRM Vs. RAMASAMY	July 23, 2001
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. PAPPA	November 20, 2001
BRINDHA DEVI Vs. JAYASEKARAN	April 12, 2001
BUNDY TUBING OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	June 11, 2001
BYILVANALIASRAMASAMY Vs. MATHIAZHAGAN	December 13, 2001
C A JAGANNATHAN Vs. T E SRINIVASAN	August 31, 2001
C A KHABEER Vs. ABDUL MUBEEN	April 23, 2001
C B LIAGAT ALI Vs. MOHAMMED NAZIR	December 14, 2001
C DEVARAJ Vs. C RADHAKRISHNAN	November 27, 2001
C EDWARD Vs. M SOUNDARAPANDIYAN	January 17, 2001
C K RANGANATHAN Vs. REGISTRAR OF COMPANIES GOVERNMENT OF INDIA	December 19, 2001
C KANAGAM Vs. DISTRICT ELEMENTARY EDUCATION OFFICER TIRUNELVELI	April 4, 2001
C KAVITHA Vs. STATE OF TAMIL NADU	January 3, 2001
C PACKIANATHAN Vs. TAMIL NADU HANDICRAFTS DEVELOPMENT CORPORATION LTD	December 14, 2001
C PONNUSAMY Vs. R KRISHNASAMY	June 28, 2001
C PREMARAJAN Vs. UMA NAMBIAR	December 21, 2001
C RAJENDRAN Vs. INCOME TAX OFFICER	August 2, 2001
C RAMESH Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	October 8, 2001
C S SAMPATH Vs. R PERUMAL NAIDU	March 7, 2001
C S USHA Vs. MADRAS REFINERIES LIMITED CHENNAI	January 31, 2001
C SELVARAJ Vs. M SUBRAMANI	October 1, 2001
C VENKATESAN Vs. MUNUSAMI GOUNDER	March 22, 2001
C. SELVARAJ Vs. STATE	November 5, 2001
CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK NO ANNA SALAI MADRAS 00 00 Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM ROOM 35 CITY CIVIL COURT MAIN BUILDING 1ST FLOOR MADRAS	October 5, 2001
CHANCELLOR MADURAI KAMARAJ UNIVERSITY MADURAI HER EXCELLENCY THE GOVERNOR OF TAMIL NADU RAJ BHAVAN GUINDY CHENNAI Vs. S SHANMUGHA SUNDARAM	January 29, 2001
CHANDRA Vs. V RANGACHARIAR	August 21, 2001
CHANDRA SMT Vs. COMMISSIONER FOR WORKMENS COMPENSATION II	February 15, 2001
CHANDRAN Vs. STATE REP. BY INSPECTOR OF POLICE, PONNERI POLICE STATION	March 1, 2001
CHANDRASEKAR B Vs. MGMT OF PARRY CO LTD	August 17, 2001
CHEMFAB ALKHALIS LIMITED GNANANDA PLACE KALAPET PONDICHERRY Vs. S BALASUBRAMANIAN	August 21, 2001
CHENGALPATTU MUNICIPALITY Vs. MACCA JUMMA MOSQUE	February 12, 2001
CHENNAI CUSTOMS HOUSE AGENT LICENCE OWNERS ASSN Vs. COMMISSIONER OF CUSTOMS CHENNAI	April 25, 2001
CHENNAI KANCHEEPURAM TIRUVELORE DISTRICT FILM DISTRIBUTORS ASSOCIATION Vs. CHINTHAMANI S MURUGESAN	June 28, 2001
CHIDAMBARAM Vs. INSPECTOR OF POLICE THIRUMANUR POLICE STATION ARIYALUR TALUK TRICHY DISTRICT	November 22, 2001
CHIEF ADMINISTRATOR, CSI KALYANI MULTI SPECIALITY HOSPITAL Vs. KASIVISWANATHAN	November 22, 2001
CHINNADURAI Vs. STATE	February 16, 2001
CHINNAMMAL Vs. M RAMASAMY NAICKER	October 17, 2001
CHINNAPILLAI Vs. K. CHELLAPPAN	March 7, 2001
CHINNAPPAPPAL Vs. RAJAMMAL W/;O GOPALAKRISHNAN	November 16, 2001
CITIZEN CONSUMER AND CIVIC ACTION GROUP Vs. UNION OF INDIA	November 2, 2001
CITIZEN CONSUMER AND CIVIL ACTION GROUP Vs. STATE OF TAMIL NADU	March 14, 2001
COIMBATORE AND PERIYAR DISTRICT Vs. MGMT OF PIONEER MILLS LTD	March 5, 2001
COIMBATORE DISTRICT TEXTILE WORKERS UNION Vs. E S I CORPN	January 22, 2001
COLLECTOR OF CUSTOMS MADRAS Vs. MEENA A BHARWANI	September 21, 2001
COMMANDANT TAMIL NADU SPECIAL POLICE VI BATTALION CHENNAI Vs. S SARATH	April 2, 2001
COMMANDER COAST GUARD REGION EAST FORT ST GEORGE CHENNAI 9 Vs. O KONAVALOV	January 10, 2001
COMMERCIAL TAX OFFICER ANNA SALAI ASSESSMENT CIRCLE II MADRAS 2 Vs. LARSEN AND TOUBRO LIMITED	April 3, 2001
COMMERCIAL TAX OFFICER THIRUPPARANGUNDRAM ASSESSMENT CIRCLE Vs. THIAGARAJAR MILLS LIMITED	December 5, 2001
COMMISSIONER H R 8 C E ADMINISTRATION DEPARTMENT NUNGAMBAKKAM MADRAS Vs. V PERUMAL MUDALIAR	August 2, 2001
COMMISSIONER H R AND C E A DEPARTMENT Vs. C NALLA SIVAM PILLAI	June 11, 2001
COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. N A RAMASWAMY CHETTIAR	February 21, 2001
COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS Vs. N SUNDARASWAMY GOUNDER	April 27, 2001
COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS Vs. P VISWANATHAM PILLAI	December 4, 2001
COMMISSIONER H R ANDC E A DEPTT MADRAS Vs. BHAGAVANDHAR AND SRI DHAYANANDHAR MATALAYAM	August 1, 2001
COMMISSIONER HINDU RELIGIOUS CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT Vs. SRIMATHI	September 22, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. C E G A T	July 10, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. C E G A T	July 24, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. CEGAT	July 30, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. CALCUTTA CHEMICAL COMPANY LIMITED	June 19, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI I Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL CHENNAI	August 30, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI I Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL CHENNAI	January 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL CHENNAI	January 3, 2001
COMMISSIONER OF CENTRAL EXCISE TIRUCHIRAPALLI I Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL CHENNAI	April 10, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHIRAPALLI Vs. HAJEE A M ABDUL RAHIMAN	July 23, 2001
COMMISSIONER OF CUSTOMS Vs. SALEM STAINLESS STEEL	March 13, 2001
COMMISSIONER OF CUSTOMS AIR CHENNAI Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION	October 18, 2001
COMMISSIONER OF GIFT TAX Vs. PALANIAPPA TRANSPORTS	October 31, 2001
COMMISSIONER OF GIFT TAX Vs. HAJEE MOOSA SAIT	July 3, 2001
COMMISSIONER OF GIFT TAX Vs. D SELVARAJ	March 2, 2001
COMMISSIONER OF GIFT TAX Vs. MALINI KRISHNAN	December 10, 2001
COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT MADRAS Vs. VAIDYANATHA GURUKKAL	April 23, 2001
COMMISSIONER OF INCOME TAX Vs. SIMCO METERS LIMITED	April 23, 2001
COMMISSIONER OF INCOME TAX Vs. AJAX PRODUCTS COMPANY LIMITED	April 11, 2001
COMMISSIONER OF INCOME TAX Vs. L ALAGAPPAN	April 11, 2001
COMMISSIONER OF INCOME TAX Vs. GEETHA HOTELS P LIMITED	April 12, 2001
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LIMITED	April 12, 2001
COMMISSIONER OF INCOME TAX Vs. NATIONAL CO OPERATIVE SUGAR MILLS LIMITED	April 25, 2001
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED	April 26, 2001
COMMISSIONER OF INCOME TAX Vs. RAVICHANDRAN	April 26, 2001
COMMISSIONER OF INCOME TAX Vs. SHYAM ENTERPRISES P LIMITED	April 26, 2001
COMMISSIONER OF INCOME TAX Vs. GRAIGMORE PLANTATIONS INDIA LIMITED	June 11, 2001
COMMISSIONER OF INCOME TAX Vs. T T KRISHNAMACHARY AND CO	June 11, 2001
COMMISSIONER OF INCOME TAX Vs. ESSAN INVESTMENTS LIMITED	June 14, 2001
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU POULTRY DEVELOPMENT CORPORATION LIMITED	June 14, 2001
COMMISSIONER OF INCOME TAX Vs. STANES AMALGAMATED ESTATES LIMITED	June 11, 2001
COMMISSIONER OF INCOME TAX Vs. S DHANUSHKODI	June 6, 2001
COMMISSIONER OF INCOME TAX Vs. S S KARUPPASAMY AND SONS	July 16, 2001
COMMISSIONER OF INCOME TAX Vs. PRASAD ART PICTURES PRIVATE LIMITED	July 12, 2001
COMMISSIONER OF INCOME TAX Vs. M S S RAJAN	June 20, 2001
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR PILOT PEN CO PRIVATE LIMITED	June 20, 2001
COMMISSIONER OF INCOME TAX Vs. ADYAR GATE HOTEL LIMITED	June 21, 2001
COMMISSIONER OF INCOME TAX Vs. D K NAMBUDRIPAD	June 18, 2001
COMMISSIONER OF INCOME TAX Vs. NEW INDIA MARITIME AGENCIES P LIMITED	June 18, 2001
COMMISSIONER OF INCOME TAX Vs. PONDS INDIA LIMITED	June 28, 2001
COMMISSIONER OF INCOME TAX Vs. ARIHANT TRUST	March 2, 2001
COMMISSIONER OF INCOME TAX Vs. R RAJARATHNAM	April 4, 2001
COMMISSIONER OF INCOME TAX Vs. A P VISALAKSHI ACHI	April 3, 2001
COMMISSIONER OF INCOME TAX Vs. G S R KRISHNAMURTHY HUF	March 29, 2001
COMMISSIONER OF INCOME TAX Vs. SUN PAPER MILLS LIMITED	March 29, 2001
COMMISSIONER OF INCOME TAX Vs. MADURA COATS LIMITED	February 21, 2001
COMMISSIONER OF INCOME TAX Vs. BHAWANI KAVUR CHORDIA	February 21, 2001
COMMISSIONER OF INCOME TAX Vs. BEST AND CROMPTON ENGINEERING LIMITED	February 21, 2001
COMMISSIONER OF INCOME TAX Vs. PL RM ALAGABBA CHETTIAR	February 21, 2001
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED	February 21, 2001
COMMISSIONER OF INCOME TAX Vs. A RAFEEQ AHMED AND COMPANY T C NOS 1446 TO 1448 OF 1985	February 21, 2001
COMMISSIONER OF INCOME TAX Vs. SAKTHI SUGARS LIMITED	February 21, 2001
COMMISSIONER OF INCOME TAX Vs. UNNAMALAI ACHI	February 20, 2001
COMMISSIONER OF INCOME TAX Vs. C R ALAGAPPA CHETTIAR	February 20, 2001
COMMISSIONER OF INCOME TAX Vs. A A L RAMASWAMY	February 20, 2001
COMMISSIONER OF INCOME TAX Vs. A ABDUL SHUKOOR AND CO	February 21, 2001
COMMISSIONER OF INCOME TAX Vs. R SADAYAPPAN DECD	February 22, 2001
COMMISSIONER OF INCOME TAX Vs. INDIA RADIATORS LIMITED	February 22, 2001
COMMISSIONER OF INCOME TAX Vs. M S P RAJAH HUF	February 22, 2001
COMMISSIONER OF INCOME TAX Vs. OM SP L SP MEYYAPPA CHETTAIR	February 20, 2001
COMMISSIONER OF INCOME TAX Vs. INDIA CEMENT LIMITED	February 27, 2001
COMMISSIONER OF INCOME TAX Vs. K T KUNJUMON	March 1, 2001
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC COMPANY OF INDIA LIMITED	February 27, 2001
COMMISSIONER OF INCOME TAX Vs. M RANJITMAL CHORDIA	February 27, 2001
COMMISSIONER OF INCOME TAX Vs. A R RAJAGOPALAN	February 15, 2001
COMMISSIONER OF INCOME TAX Vs. A ABDUL JAFFAR	February 14, 2001
COMMISSIONER OF INCOME TAX Vs. INDIAN BANK	February 14, 2001
COMMISSIONER OF INCOME TAX Vs. MERCANTILE CREDIT CORPORATION LIMITED	February 14, 2001
COMMISSIONER OF INCOME TAX Vs. JAYAJOTHI AND CO P LIMITED	October 31, 2001
COMMISSIONER OF INCOME TAX Vs. RATHORE BROTHERS	October 31, 2001
COMMISSIONER OF INCOME TAX Vs. V SRINIVASAN	November 1, 2001
COMMISSIONER OF INCOME TAX Vs. SIVANANDA STEELS LIMITED	November 1, 2001
COMMISSIONER OF INCOME TAX Vs. S S SANKARALINGAM	November 1, 2001
COMMISSIONER OF INCOME TAX Vs. SAURIN S ZAVERI	November 5, 2001
COMMISSIONER OF INCOME TAX Vs. ESSAR BULK CARRIERS LIMITED	November 7, 2001
COMMISSIONER OF INCOME TAX Vs. V N A S CHANDRAN	November 8, 2001
COMMISSIONER OF INCOME TAX Vs. S S M PROCESSING MILLS	November 8, 2001
COMMISSIONER OF INCOME TAX Vs. NALINA RAMALAKSHMI	November 8, 2001
COMMISSIONER OF INCOME TAX Vs. C R K SWAMY	November 8, 2001
COMMISSIONER OF INCOME TAX Vs. MADRAS RACE CLUB	November 15, 2001
COMMISSIONER OF INCOME TAX Vs. MADRAS CEMENTS LIMITED	November 12, 2001
COMMISSIONER OF INCOME TAX Vs. RA363 VIRUDHUNAGAR CO OPERATIVE MARKETING SOCIETY LIMITED	November 12, 2001
COMMISSIONER OF INCOME TAX Vs. FAB EXPORTS P LIMITED	November 19, 2001
COMMISSIONER OF INCOME TAX Vs. S KAMALAHASAN	November 22, 2001
COMMISSIONER OF INCOME TAX Vs. GORDHANDAS BHAGWANDAS CHARITABLE TRUST	November 22, 2001
COMMISSIONER OF INCOME TAX Vs. R K K R STEELS PRIVATE LIMITED	November 26, 2001
COMMISSIONER OF INCOME TAX Vs. ESTEE ENGINEERING CO P LIMITED	December 3, 2001
COMMISSIONER OF INCOME TAX Vs. ALANKAR BOREWELLS	December 3, 2001
COMMISSIONER OF INCOME TAX Vs. N SHEELA DEVI	December 3, 2001
COMMISSIONER OF INCOME TAX Vs. GANAPATHY MILLS COMPANY LIMITED	October 18, 2001
COMMISSIONER OF INCOME TAX Vs. MADRAS CEMENTS LIMITED	October 18, 2001
COMMISSIONER OF INCOME TAX Vs. S JAYAPRAKASH	October 17, 2001
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU MERCANTILE BANK LIMITED	October 15, 2001
COMMISSIONER OF INCOME TAX Vs. NEW INDIA MARITIME AGENCIES P LIMITED	September 25, 2001
COMMISSIONER OF INCOME TAX Vs. VIJAYALAKSHMI METAL INDUSTRIES	September 25, 2001
COMMISSIONER OF INCOME TAX Vs. CHILLIES EXPORT HOUSE LIMITED	September 26, 2001
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED	October 4, 2001
COMMISSIONER OF INCOME TAX Vs. S I PROPERTY DEVELOPMENT LIMITED	October 3, 2001
COMMISSIONER OF INCOME TAX Vs. GEMINI ARTS PRIVATE LIMITED	August 1, 2001
COMMISSIONER OF INCOME TAX Vs. P L RAMIAH	August 1, 2001
COMMISSIONER OF INCOME TAX Vs. GREENHAM ESTATES PRIVATE LIMITED	August 1, 2001
COMMISSIONER OF INCOME TAX Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED	August 2, 2001
COMMISSIONER OF INCOME TAX Vs. DEVI MARINE FOOD EXPORTS PRIVATE LIMITED	August 2, 2001
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU AGRO INDUSTRIES CORPORATION LIMITED	July 30, 2001
COMMISSIONER OF INCOME TAX Vs. SAKTHI SUGAR LIMITED	August 1, 2001
COMMISSIONER OF INCOME TAX Vs. K A NARAYAN	August 20, 2001
COMMISSIONER OF INCOME TAX Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT INVESTMENT CORPORATION LIMITED	August 16, 2001
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LTD	August 30, 2001
COMMISSIONER OF INCOME TAX Vs. RANI LAKSHMI GINNING SPINNING AND WEAVING MILLS LIMITED	August 30, 2001
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS MADURAI PRIVATE LIMITED	September 3, 2001
COMMISSIONER OF INCOME TAX Vs. PADMA NARASIMHAN	September 3, 2001
COMMISSIONER OF INCOME TAX Vs. L G BALAKRISHNAN	September 5, 2001
COMMISSIONER OF INCOME TAX Vs. K J RAMASWAMY	September 5, 2001
COMMISSIONER OF INCOME TAX Vs. THIRU AROORAN SUGARS LIMITED	September 5, 2001
COMMISSIONER OF INCOME TAX Vs. M S MENON	August 23, 2001
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS REPCO LIMITED	September 11, 2001
COMMISSIONER OF INCOME TAX Vs. ADDISON AND COMPANY LIMITED	September 11, 2001
COMMISSIONER OF INCOME TAX Vs. MADAN AND CO	September 7, 2001
COMMISSIONER OF INCOME TAX Vs. MACMILLAN INDIA LIMITED	December 10, 2001
COMMISSIONER OF INCOME TAX Vs. S KAMALAHASAN	December 10, 2001
COMMISSIONER OF INCOME TAX Vs. RANE BRAKE LININGS LIMITED	December 10, 2001
COMMISSIONER OF INCOME TAX Vs. K MUTHU	December 10, 2001
COMMISSIONER OF INCOME TAX Vs. SAKTHI FINANCE LIMITED	December 10, 2001
Commissioner of Income tax Vs. Soft Beverages P Ltd	December 10, 2001
COMMISSIONER OF INCOME TAX Vs. ELGI EQUIPMENT LIMITED	December 10, 2001
COMMISSIONER OF INCOME TAX Vs. SALEM CO OPERATIVE SPINNING MILLS LIMITED	December 3, 2001
COMMISSIONER OF INCOME TAX Vs. TAMILNADU MAGNESITE LIMITED	December 6, 2001
COMMISSIONER OF INCOME TAX Vs. TAMILNADU FOREST PLANATATION	December 20, 2001
COMMISSIONER OF INCOME TAX Vs. MACMILLAN INDIA LIMITED	December 19, 2001
COMMISSIONER OF INCOME TAX Vs. K JEELANI BASHA	January 1, 2001
COMMISSIONER OF INCOME TAX Vs. K M KHAJA MODIEEN	January 22, 2001
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPORATION PRIVATE LIMITED	January 22, 2001
COMMISSIONER OF INCOME TAX Vs. C R ALAGAPPA CHETTIAR	February 2, 2001
COMMISSIONER OF INCOME TAX Vs. THANJAVUR TEXTILES LIMITED	January 30, 2001
COMMISSIONER OF INCOMETAX Vs. V S K ADI CHETTY SURAVEL CHETTY	August 9, 2001
COMMISSIONER OF METTUPALAYAM MUNICIPALITY Vs. ASSISTANT COMMISSIONER OF LABOUR	October 15, 2001
COMMISSIONER OF WEALTH TAX Vs. V R ANNAPOORANI VEERAPPAN	October 15, 2001
COMMISSIONER OF WEALTH TAX Vs. COMMISSIONER OF WEALTH TAX	October 15, 2001
COMMISSIONER OF WEALTH TAX Vs. T R VARADARAJAN	November 26, 2001
COMMISSIONER OF WEALTH TAX Vs. H RAJAGOPALA THONDAIMAN	November 5, 2001
COMMISSIONER OF WEALTH TAX Vs. M V SUBBIAH	August 16, 2001
COMMISSIONER OF WEALTH TAX Vs. A VISWANATHAN	September 14, 2001
COMMISSIONER OF WEALTH TAX Vs. R M SOMA SUNDARAM HUF	March 28, 2001
COMMISSIONER OF WEALTH TAX Vs. M S P NADAR CHARITIES	March 1, 2001
COMMISSIONER OF WEALTH TAX Vs. P C NANJAPPAN	June 18, 2001
COMMISSIONER OF WEALTH TAX Vs. T N SOMASUNDARAM NADAR	July 11, 2001
COMMISSIONER OF WEALTH TAX Vs. NOORJAHAN JAMAL	July 3, 2001
COMMISSIONER OF WEALTH TAX Vs. VUMMIDI BANGARU CHETTY P LIMITED	June 28, 2001
COMMISSIONER OF WEALTH TAX Vs. COIMBATORE ATHAR JAMATH	June 28, 2001
COMMISSIONER OF WEALTH TAX Vs. P K AVADAI AMMAL	June 6, 2001
COMMISSIONER OF WEALTH TAX Vs. P D JAI SHANKAR	December 10, 2001
COMMISSIONER OF WEALTH TAX Vs. A VENKATESWARAN DECD	January 4, 2001
COMMISSSIONER OF INCOME TAX Vs. K CHIRANJEEVI	March 2, 2001
COMMR OF METTUPALAYAM MUNICIPALITY Vs. ASST COMMR OF LABOUR	October 15, 2001
CONCRETE PRODUCTS AND CONSTRUCTION CO Vs. UNION OF INDIA	October 19, 2001
CORRA VEDACHALAM CHETTY 17 OLD NO 45 STROTTEN MUTHIAH MUDALI STREET MADRAS 600 079 Vs. G JANAKIRAMAN	April 10, 2001
COSMOPOLITAN CLUB Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL CHENNAI	December 5, 2001
COTTON CORPORATION OF INDIA LTD Vs. KANAKADHARA SPINNING MILLS P LTD	July 20, 2001
CRAIGMORE PLANTATION P LTD Vs. P O LABOUR COURT	January 23, 2001
CROMPTON GREAVES LIMITED V SKY CELL COMMUNICATION LIMITED Vs. HANUMANTHA RAO PERIA	March 27, 2001
CROMPTON GREAVES LTD. Vs. SKY CELL COMMUNICATION LTD. AND ORS.	March 27, 2001
CWT Vs. SAMPATHMAL CHORDIA EXECUTOR TO THE ESTATE OF LATE NENI KAVUR BAI	November 1, 2001
D B RUDRANI Vs. LAND ACQUISITION OFFICER SUB COLLECTOR DHARMAPURI DHARMAPURI DISTRICT	March 23, 2001
D B S PROPERTIES LTD Vs. M S MEYYAPPAN	August 20, 2001
D BALAKRISHNAN Vs. PAVALAMANI	January 19, 2001
D CHITRA Vs. COLLECTOR SALEM DISTRICT SALEM	October 29, 2001
D KASTURI Vs. COMMISSIONER OF INCOME TAX	February 23, 2001
D NAGAMUTHU Vs. DISTRICT EDUCATIONAL OFFICER THANJAVURI	July 9, 2001
D PANDI Vs. DHANALAKSHMI BANK LIMITED	February 16, 2001
D RAJU Vs. N RAMALINGAM	February 27, 2001
D RAMADOSS Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD	March 9, 2001
D S MARIAPPAN Vs. N MANOHARAN	March 23, 2001
D SARUSA Vs. JAYALAKSHMI	March 28, 2001
D SREENIVASA MUDALIAR CHARITY Vs. DHANASEKARAN	July 9, 2001
D SRINIVASAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX	February 9, 2001
D SUNDER DOSS Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL	July 10, 2001
D. SUBRAMANIAN Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY & COMMISSIONER TO GOVERNMENT, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT, FORT ST. GEORGE, MADRAS,	December 11, 2001
DAISEY BAI Vs. GENERAL MANAGER MARKETING DIVISION INDIAN OIL CORPORATION LTD	August 14, 2001
DAMODARAN Vs. PRESIDING OFFICER SECOND ADDITIONAL LABOUR COURT MADRAS	December 14, 2001
DANDAPANI Vs. STATE OF TAMIL NADU	October 17, 2001
DAVID PON PANDIAN Vs. STATE	March 27, 2001
DEEPAK GUPTA Vs. RAGHVENDRA STEELS LTD	August 14, 2001
DESEKAR Vs. D BABU	January 20, 2001
DEVAKI ALIAS DEVI Vs. S VANI	April 10, 2001
DEVENDRA Vs. COMMISSIONER CORPORATION OF MADRAS	March 2, 2001
DEVI FIRM NO 29 9 24 RAILWAY FEEDER ROAD KOTTAR NAGERCOIL TAMIL NADU Vs. P S SRINIVASAN	September 13, 2001
DHANALAKSHMI MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT	April 16, 2001
DHANAVILAS MADRAS SNUFF COMPANY Vs. VANI VILAS SNUFF COMPANY	September 4, 2001
DHANDAPANI Vs. STATE	September 6, 2001
DHANRAJ N. KOCHAR Vs. KRISHNA THEATRE AND ORS.	July 9, 2001
DHARANI SUGARS AND CHEMICALS LIMITED Vs. COMMERCIAL TAX OFFICER SANKARAN KOVIL	November 27, 2001
DHARMAPURI CENTRAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT	August 6, 2001
DHARMAPURI TOWN SENGODIPURAM RESIDENTS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	February 14, 2001
DI EXEMPTIONS Vs. M CT MUTHIAH CHETTIAR FAMILY TRUST	November 12, 2001
DINAMALAR KRISHNAMURTHY Vs. G PANNEERSELVAM	March 5, 2001
DIRECTOR DEPARTMENT OF ANIMAL HUSBANDRY MADRAS Vs. A KALIYAMURTHY	August 7, 2001
DIRECTOR OF ELEMENTARY EDUCATION CHENNAI Vs. S AMEL ANTONY	July 26, 2001
DIRECTOR OF INCOME TAX EXEMPTION Vs. A M M MEDICAL FOUNDATION	November 8, 2001
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. SPIC EDUCATIONAL FOUNDATION	November 1, 2001
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. SIR M CT MUTHIAH CHETTIAR FAMILY TRUST	November 12, 2001
DIRECTOR OF WEALTH TAX EXEMPTION Vs. TUBE INVESTMENTS OF INDIA LTD	August 2, 2001
DISTRICT COLLECTOR ERODE DISTRICT ERODE Vs. M PONNUSAMY	April 30, 2001
DR. N. RAJENDRAN Vs. STATE OF TAMIL NADU AND OTHERS	September 20, 2001
DR. SUBRANANIAN SWAMY AND V.S. CHANDRALEKHA Vs. THE STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, HOME DEPARTMENT, MADRAS-9,	January 9, 2001
DURAI ARIVUDAINAMBI Vs. ELECTION COMMISSIONER OF INDIA	July 26, 2001
DURAIKANNU Vs. D SAMPATH	August 16, 2001
DURAIPANDIAN Vs. STATE	August 2, 2001
DURAIRAJ MILLS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 30, 2001
DURAISWAMY MUDALI Vs. K JAYARAMA MUDALI	April 12, 2001
DY. COMMISSIONER OF INCOME TAX Vs. ASHER TEXTILES LTD.	November 13, 2001
DYNA LAMPS AND GLASS WORKS LIMITED Vs. UNION OF INDIA	April 30, 2001
E E CONSTRUCTION DIVN 2 Vs. M GAJAPATHY	July 4, 2001
E I D PARRY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	November 8, 2001
E I D PARRY INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	October 9, 2001
E I D PARRY INDIA LIMITED Vs. ASSISTANT COMMISSIONER CT CENTRAL ASSESSMENT CIRCLE I	October 11, 2001
E I D PARRY INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	October 8, 2001
E I D PARRY INDIA LIMITED Vs. GLOBE TRADERS	January 2, 2001
E RAMESH Vs. P RAJINI	October 12, 2001
EASWARAMOORTHY Vs. STATE	November 22, 2001
EBRAHIM AHMED BHAIMIA Vs. DAWOOD AHMED BHAIMIA	March 2, 2001
ECOF DETERGENTS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	September 17, 2001
ECONOMIC ROADWAYS CORPORATION Vs. SOUNDARARAJA MILLS LIMITED	February 2, 2001
EDRIN AND WELVIN Vs. THE STATE OF TAMIL NADU REP. BY THE INSPECTOR OF POLICE, POTHANUR POLICE STATION	February 14, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. MADANAGOPAL LAKSHMI	July 18, 2001
ENGINE VALVES LIMITED Vs. COMMISSIONER OF INCOME TAX	November 12, 2001
ERANAGA GOUNDER Vs. ALAGARSAMY	February 12, 2001
ESAKKI Vs. STATE OF TAMIL NADU	September 26, 2001
EXECUTIVE DIRECTOR HINDUSTAN PETROLEUM CORPORATION LIMITED MUMBAI Vs. PRABH TRANSPORT	April 23, 2001
EXECUTIVE OFFICER ARULMIGU VEMBADI VINAYAGAR AND VEMBADI AMMAN TEMPLE ALAVANDAR CHARITIES OFFICE AT MAHABALIPURAM CHINGALPATTU Vs. K VASANATHAKAMAKSHI	November 7, 2001
EXECUTIVE OFFICER RANGANATHASWAMY ETC Vs. COMMISSIONER OF LAND ADMINISTRATION	March 30, 2001
EXECUTIVE OFFICER, ATHANOOR TOWN PANCHAYAT Vs. KANDASAMY	August 16, 2001
EXPRESS NEWSPAPERS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 7, 2001
EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 7, 2001
EZAZ TANNING CO Vs. STATE OF TAMIL NADU	August 8, 2001
EZEKIAL TOYO Vs. STATE	April 12, 2001
FAROUK IRANI Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	December 5, 2001
FEDERATION OF CONSUMER ORGANISATIONS TAMIL NADU AND PONDICHERRY Vs. STATE OF TAMIL NADU	September 24, 2001
FENNER INDIA LIMITED Vs. COMMERCIAL TAX OFFICER KARUR SOUTH CIRCLE KARUR	December 4, 2001
FREDERICK GNANARAF Vs. A P KUMARAKANNAN	February 2, 2001
G A ETHIRAJ Vs. STATE	June 22, 2001
G ARUMUGAM Vs. STATE OF TAMIL NADU	September 18, 2001
G BHANUMATHI Vs. RATAN KAWAR	January 18, 2001
G GOWRI SHANKAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	January 8, 2001
G KESAVAN Vs. RANGA REDDY	January 3, 2001
G KRISHNAMURTHY Vs. SECRETARY BAR COUNCIL OF TAMIL NADU	August 8, 2001
G KRISHNAMURTHY Vs. PRESIDENT MADRAS HIGH COURT ADVOCATES ASSOCIATION	April 20, 2001
G M SRI SARADA MILLS Vs. ASST LABOUR COMMR	September 4, 2001
G MANJULA Vs. PRINCIPAL AMALA ANNAI TEACHER TRAINING INSTITUTE TIRUPPATHUR VELLORE DISTRICT	February 8, 2001
G NAGENDRA DEVI Vs. Y MOSSES	June 26, 2001
G RAMAKRISHNA NAIDU Vs. DISTRICT COLLECTOR NORTH	August 9, 2001
G RUKKUMANI Vs. K RAJENDRAN	April 4, 2001
G THYAGARAJAN Vs. STATE	June 8, 2001
G VELAVAN Vs. REGIONAL TRANSPORT OFFICER DHARMAPURI	June 18, 2001
G VENKATESAN Vs. STATE	April 12, 2001
GANDHI Vs. M. BOORASWAMY AND ORS.	July 30, 2001
GANESAN G Vs. PRESIDING OFFICER LABOUR COURT SALEM	June 26, 2001
GANGAMMAL Vs. MARI MOOPAN	November 19, 2001
GDA SECURITY PRIVATE LIMITED Vs. UNION OF INDIA	November 22, 2001
GDR FINANCIAL SERVICES PRIVATE LIMITED Vs. ALLSEC SECURITIES LIMITED	July 9, 2001
GEETHA HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 7, 2001
GENERAL INSURANCE EMPLOYEES ASSOCIATION SOUTH ZONE Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS	November 20, 2001
GENERAL MANAGER I B P CO LTD Vs. TMT JAYANTHI SELVARAJAN PROPRIETRIX KAVITHA AGENCIES DEALER I B P CO LTD	March 13, 2001
GENERAL MANAGER SRI SARADA MILLS Vs. ASSISTANT LABOUR COMMISSIONER CENTRAL	September 4, 2001
GENERAL MANAGER TAMIL NADU CEMENTS CORPORATION LTD Vs. SHANMUGHAVEL CHETTIAR	January 23, 2001
GENTLEMEN EXPORTS Vs. STATE OF TAMIL NADU	October 19, 2001
GEORGE J MATHEW Vs. COMMERCIAL TAX OFFICER	December 4, 2001
GHULAM GHOUSE M Vs. VICE CHANCELLOR MADURAI KAMARAJ UNIVERSITY	February 2, 2001
GILDAS POOBALRAYAN Vs. C B E AND CUSTOMS NEW DELHI	July 4, 2001
GLENMORGAN TEA ESTATES COMPANY A REGISTERED PARTNERSHIP FIRM OWNER OF GLENMORGAN TEA ESTATES Vs. PHILIP MATHEW	January 11, 2001
GNANARATHINA BAI Vs. MUTHIAH	December 18, 2001
GNANASAMBANDAM S Vs. TAMIL NADU CEMENTS CORPORATION LTD	February 13, 2001
GNANASUNDARAM Vs. K V SUKUMARAN	November 15, 2001
GOPALAKRISHNAN R Vs. MGMT OF BINNY LTD	July 2, 2001
GOSHEN STONES CRUSHERS TIRUNELVELI Vs. MRS FATHIMUTHU	August 13, 2001
GOVERMENT OF TAMIL NADU Vs. A VAMADEVAN	August 20, 2001
GOVERNMENT OF T N Vs. S V PAUL JEYARAJ	July 27, 2001
GOVINDACHARI Vs. STATE OF TAMIL NADU	December 4, 2001
GOVINDAMMAL Vs. BHUVANESWARI FINANCING CORPORATION	October 19, 2001
GOVT OF T N Vs. EMMANUEL TEACHER TRAINING INSTITUTE	September 14, 2001
GOWRI AMMAL Vs. VAITHILINGAM DECD	June 18, 2001
GOWRI SPINNING MILLS LTD Vs. ADIMOOLAM	November 23, 2001
GOWRISANKARAN K Vs. LABOUR ENFORCEMENT OFFICER	June 22, 2001
GRATEX MACHINERY CO Vs. MAHINDRA AND MAHINDRA LIMITED	March 29, 2001
GUINDY MACHINE TOOLS LIMITED PALLIKARANAI CHENNAI Vs. TAMIL NADU ELECTRICITY BOARD	October 8, 2001
GUINDY MACHINE TOOLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 6, 2001
GURU VITTAL P Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 25, 2001
H FATHIMA Vs. STATE GOVERNMENT OF TAMIL NADU	June 19, 2001
H G OMAR SAIT Vs. O ASLAM SAIT	March 14, 2001
H G OOMOR SAIT Vs. O ASLAM SAIT	June 28, 2001
HANIF AND CO Vs. UNION OF INDIA	January 5, 2001
HARIKRISHNAN Vs. JAMES TRINITE	June 12, 2001
HARISH C CHADDA Vs. XS FINANCIAL SERVICES LIMITED	January 9, 2001
HEMA RAMASUBBU DIRECTOR MAHALAKSHMI MEDIA PRIVATE LIMITED Vs. A ALBERT	February 20, 2001
HOTEL S S PANDIAN PVT LTD Vs. CHIEF JUDGE	September 11, 2001
I DHARMAPAUL Vs. D CHANDRASEKARAN	April 24, 2001
IDOL OF ARULMIGHU THAYUMANASWAMI Vs. K ARUMUGHAM	September 13, 2001
INCOME TAX OFFICER Vs. SREEVATSA TRADING CO	September 4, 2001
INCOME TAX OFFICER Vs. K JAGADEESAN	January 1, 2001
INDIA CEMENTS LIMITED Vs. DIRECTOR GENERAL OF MINES SAFETY DIRECTORATE GENERAL OF MINES SAFETY MINISTRY OF LABOUR AND REHABILITATION GOVERNMENT OF INDIA DHANBAD	August 14, 2001
INDIA METERS LIMITED Vs. STATE OF TAMIL NADU	September 20, 2001
INDIA METERS LIMITED Vs. STATE OF TAMIL NADU	November 20, 2001
INDIAN BANK OFFICERS ASSOCIATION Vs. INDIAN BANK	February 20, 2001
INDIAN BANK RASIPURAM Vs. ANNAPOORNA FINANCE RASIPURAM	November 12, 2001
INDIAN INSTITUTE OF ARCHITECTS Vs. UNION OF INDIA	October 12, 2001
INDIAN INSTITUTE OF ARCHITECTS Vs. UNION OF INDIA	April 30, 2001
INDIAN NATIONAL TRUSTS FOR ARTS AND CULTURAL HERITAGE INTACH Vs. STATE OF TAMIL NADU	March 19, 2001
INDIAN OVERSEAS BANK HAVING ITS OFFICE AT NO 806 MOUNT ROAD MADRAS 600 002 AND CARRYING ON BUSINESS INTER ALIA AT 477 KILPAUK GARDEN ROAD KILPAUK MADRAS Vs. BISMILLA TRADING CO HAVING ITS OFFICE AT NO 106 LINGHI CHETTY ST MADRAS 1 AND	June 11, 2001
INDIAN POTASH LIMITED Vs. ASSISTANT COMMISSIONER CT	December 19, 2001
INDIAN SUGAR AND GENERAL INDUSTRY EXPORT IMPORT CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER	November 22, 2001
INDOPEL GARMENTS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 17, 2001
INTERNATIONAL AIR CARGO WORKERS Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA	November 12, 2001
INVESTMENT AND FINANCE CORPORATION PRIVATE LIMITED Vs. N SUBRAMANIAN INCOME TAX OFFICER	June 22, 2001
J ALEXANDAR PUSHPARAJ ALIAS ALEX Vs. INSPECTOR OF POLICE CHENGALPATTU EAST DISTRICT	April 17, 2001
J B LEATHER FERTILIZERS AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER VELLORE RURAL	September 7, 2001
J D P ASSOCIATE Vs. K MALARKODI	March 5, 2001
J ENGG CO Vs. A P F COMMR E P F	August 17, 2001
J GOPALAKRISHNAN Vs. N SHANTHI	February 8, 2001
J JAYALALITHA Vs. STATE OF TAMIL NADU	December 4, 2001
J K TOWERS FLAT OWNERS ASSOCIATION Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF TAMIL NADU HOUSING AND URBAN DEVELOPMENT DEPARTMENT FORT ST GEORGE MADRAS 9	July 20, 2001
J P SAMUEL AND CO Vs. UNION OF INDIA	August 10, 2001
J TANIGUCHI Vs. K GOPI	November 12, 2001
J VENKATESH Vs. S VENKATARAMAN	September 2, 2001
J VENKATESH Vs. S VENKATRAMAN	September 6, 2001
J. GURUMURTHY Vs. THE JOINT SECRETARY TO THE GOVT. OF INDIA AND OTHERS	August 7, 2001
J. SEKAR Vs. S. SETHURAMAN	June 8, 2001
J. SELVARAJ Vs. DISTRICT MAGISTRATE	September 25, 2001
JAGANNATHAN R Vs. DY COMMR OF LABOUR	September 4, 2001
JAINALABUDEEN Vs. KATHIJA AMMAL	June 7, 2001
JANAKIRAMAN CHETTIAR Vs. NARASIMHAN	January 3, 2001
JANANI ADVERTISING Vs. BENETT COLMAN AND CO LTD	March 29, 2001
JAYAM TRADERS Vs. TAMILNADU TAXATION SPECIAL TRIBUNAL	October 10, 2001
JAYARAMACHANDRAN Vs. TAMIL NADU STATE ELECTRICITY BOARD	November 12, 2001
JAYARAMAN Vs. JOSEPH POUVATCHY	December 19, 2001
JEEVA TRANS CORPN LTD Vs. LABOUR COURT SALEM	January 18, 2001
JERALD Vs. STATE	February 27, 2001
JESUDOSS Vs. STATE	September 5, 2001
JEYARAJ Vs. GANGAMMAL	October 12, 2001
JEYARAJ C Vs. P O LABOUR COURT	September 19, 2001
JOHN DAVID Vs. INSPECTOR OF POLICE ANNAMALAI NAGAR POLICE STATION, CHIDAMBARAM/CUDDALORE DISTRICT	October 5, 2001
JOTHIRAMALINGAM @ JOTHI Vs. STATE: THROUGH INSPECTOR OF POLICE, VIGILANCE AND ANTICORRUPTION, THANJAVUR	July 30, 2001
K A M MEERA MOHINDEEM DIED Vs. M ALI MALIK	June 18, 2001
K A PERUMALSAMY Vs. A KANDASAMY	September 28, 2001
K ARUNACHALAM PILLAI Vs. STATE OF TAMIL NADU	June 27, 2001
K CHANDRA Vs. UNION OF INDIA	August 2, 2001
K CHITHRA Vs. K MUTHUPERUMAL	June 15, 2001
K DAKSHINAMOORTHY Vs. REGENCY CERAMIC LTD	June 8, 2001
K DHIKPATHY Vs. CHAIRMAN CHENNAI PORT TRUST	February 15, 2001
K GOURISANKARAN Vs. LABOUR ENFORCEMENT OFFICER CENTRAL CHENNAI	June 22, 2001
K JAGADEESAN Vs. JOHN THOMAS	April 3, 2001
K JAGANNATHAN Vs. A M VASUDEVAN CHETTIAR	January 25, 2001
K JAYARAMAN Vs. K RAJAGOPALAN	January 22, 2001
K JAYARAMAN Vs. T S RAVI	February 13, 2001
K K S KADER MOHIDEEN SAHIB Vs. JOINT SECRETARY M F D R	September 27, 2001
K K VARMA Vs. SRICHAND BAJAJ	April 12, 2001
K KARUPPIAH CHETTIAR Vs. K KARUPPIAH CHETTIAR R RENUKA DEVI	March 23, 2001
K KOLANDAIDSAMI GOUNDER DECD Vs. MANICKAM	August 30, 2001
K KUMAR Vs. SECRETARY STATE TRANSPORT AUTHORITY PONDICHERRY	September 18, 2001
K LAKSHMANAN Vs. S KEVICHANDRAN	January 5, 2001
K M HIDAYATHULLA Vs. BANK OF INDIA	January 18, 2001
K M MANOHARAN DECEASED Vs. KANDASAMY	August 3, 2001
K M PATEL PROPRIETARY CONCERN Vs. M SELVARAJ	November 13, 2001
K M SELVARAJ Vs. A AMARLAL	February 2, 2001
K MADALAIMUTHU Vs. STATE OF TAMIL NADU	December 24, 2001
K MANAVALAN Vs. ESWARI	April 16, 2001
K MARAPPA GOUNDER Vs. COMMISSIONER OF GIFT TAX	October 10, 2001
K MATHIVANAN ASSISTANT EXECUTIVE ENGINEER DIVISION 6 ELECTRICITY DEPARTMENT PONDICHERRY Vs. UNION OF INDIA	November 20, 2001
K MEERABAI Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED MADRAS	April 27, 2001
K N SRINIVASAN Vs. J DAYALAN	March 19, 2001
K NAGAI MUGAN Vs. STATE	December 21, 2001
K NARAYANAN Vs. P TRIPATHI RAO	April 23, 2001
K NATARAJAN Vs. C MURUGESAN	November 21, 2001
K NATARAJAN Vs. STATE	January 5, 2001
K NATARAJAN DIRECTOR Vs. UNION OF INDIA	August 10, 2001
K P ASAITHAMBI Vs. PREMA	November 30, 2001
K PALANISAMY Vs. P SAMIATHAL	November 6, 2001
K PALANISWAMY Vs. M/S GANESA FINANCE CORPORATION ERODE	April 24, 2001
K PANNEERSELVAM Vs. INSPECTOR GENERAL OF POLICE PROTECTION OF CIVIL RIGHTS UNIT MADRAS	September 7, 2001
K PATTABIRAMAN Vs. K BANUMATI	June 29, 2001
K PONNUSWAMY GOUNDER Vs. STATE OF TAMIL NADU	April 26, 2001
K PRANBHAKARAN NAIR Vs. TAHSILDAR GUDALUR TALUK NILGIRIS DISTRICT	October 5, 2001
K R M MONEY LENDERS Vs. A MANOHARAN ALIAS DOSS	October 18, 2001
K RADHAKRISHNAN Vs. THIRUMANI ASPHALTS AND FELTS PRIVATE LIMITED	December 18, 2001
K RADHAKRISHNAN Vs. THIRUMANI ASPHALTS AND FELTS (P) LIMITED, REP BY ITS MANAGING DIRECTOR, C V MANIKANDAN, COIMBATORE	December 1, 2001
K RAMAKRISHNAN DIED Vs. SIDDHAMMAL	August 8, 2001
K RANI Vs. POORANI AMMAL DIED	September 28, 2001
K S GEETHA Vs. STANLEYBUCK	July 12, 2001
K S KRISHNAKUMAR Vs. C D SURESH KUMAR	March 15, 2001
K S MOTHILAL Vs. K S KASIMARIS CERAMIQUE PRIVATE LIMITED	October 19, 2001
K SADASIVAM Vs. B HARIKRISHANAN	April 2, 2001
K SRINIVASAN Vs. V NANDAGOPAL	March 23, 2001
K T PALPANDIAN DIED Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM AT MADRAS CITY CIVIL COURT BUILDINGS MADRAS	July 24, 2001
K T S SARMA SESHAYEE BROTHERS P LTD Vs. SUBRAMANIAN KUMAR VIDEOS	July 20, 2001
K THAKSHINAMOORTHY Vs. STATE BANK OF INDIA	January 31, 2001
K THIRUMALAISAMY Vs. GOVERNMENT OF TAMIL NADU	September 6, 2001
K V RAJENDRAN Vs. INSPECTOR OF POLICE	March 1, 2001
K VENKATASUBBARAJU Vs. UNION OF INDIA	August 23, 2001
K VENTATASUBBARAJU Vs. UNION OF INDIA	August 28, 2001
K. KRISHNAMURTHY, R. RAGAVAN AND R. LAKSHMIPATHY Vs. T. AMBROSE	October 1, 2001
K. RATHINAM Vs. APOLLO ENTERPRISES	June 1, 2001
K. SRINIVASAN Vs. V. NANDAGOPAL CHETTIAR	March 12, 2001
K. SUBRAMANIAN Vs. THE STATE OF TAMIL NADU	October 4, 2001
K.K. SOOD Vs. STATE BY CBI/ACB/CHENNAI	January 31, 2001
K.M. MURUGAN ACHARY, Vs. P.M. NEELAMEHAM,	February 6, 2001
KABALI Vs. KRISHNAMOORTHY	December 21, 2001
KAIBAMALIASMOHAN Vs. STATE	February 16, 2001
KALI Vs. STATE REP. BY SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI - 9.	September 25, 2001
KALI AERATED WATER WORKS Vs. UNION OF INDIA	June 27, 2001
KALIAMMAL Vs. V SUBRAMANINAN	March 1, 2001
KALIVARADAN P Vs. P O II ADDL DIST JUDGE PODICHERRY	August 6, 2001
KALPANA LAMPS AND COMPONENTS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 4, 2001
KAMAL SHAH Vs. STATE, REP. BY INSPECTOR OF POLICE, GRAND BAZAAR POLICE STATION, PONDICHEERY	April 24, 2001
KAMALA SOLVENT Vs. MANIPAL FINANCE CORPORATION LTD	June 19, 2001
KAMALAM C N Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT	February 15, 2001
KAMALAMBAL Vs. RAJALAKSHMI AMMAL	December 4, 2001
KAMALAVATHY Vs. B SUBRAMAIAH	February 23, 2001
KANAGAVALLI Vs. SAROJA	July 23, 2001
KANAKASUBBU Vs. SURYANARAYANA SHASTRI	October 12, 2001
KANDASWAMY Vs. KRISHNAMANDIRAM TRUST KARUR	August 17, 2001
KANKANI TEA TRADERS PRIVATE LIMITED Vs. VIJAYA BANK	January 29, 2001
KANNAIYAN Vs. PERIAMALAI	August 31, 2001
KANNAIYAN Vs. STATE	March 13, 2001
KANNAN S Vs. DY COMMR OF LABOUR	August 17, 2001
KANNIAMMAL Vs. STATE OF TAMIL NADU	March 30, 2001
KANYAKUMARI DISTRICT PLANTERS ASSOCIATION Vs. DEPUTY COMMERCIAL TAX OFFICER	July 26, 2001
KARAPETTAL NADAR BOYS HIGHER SECONDARY SCHOOL TUTICORIN Vs. GOVERNMENT OF TAMIL NADU	July 31, 2001
KAREEM Vs. ABBAS	April 17, 2001
KARUPPASAMY Vs. STATE	March 27, 2001
KARUPPIAH Vs. INSPECTOR OF POLICE P C R UNIT POLICE STATION VIRUDHUNAGAR	March 1, 2001
KARUPPIAH Vs. STATE	October 4, 2001
KARUPPIAH S Vs. CHENNAI DOCK LABOUR BOARD	April 24, 2001
KARUR GHEE STORES Vs. N PALANIAPPAN	April 27, 2001
KARUTHAKKAN NADAR Vs. TAMIL NADU ELECTRICITY BOARD	January 19, 2001
KASI GOUNDER Vs. CHINNAPAIYA GOUNDER	June 28, 2001
KASI M Vs. MGMT OF INDIAN BANK	March 13, 2001
KATHAVELU Vs. MURUGESAN	April 27, 2001
KAUSALYA IMPEX Vs. CHIEF COMMISSIONER OF CUSTOMS CHENNAI	June 18, 2001
KHADI GRAMODYOG BHAVAN Vs. HASHEEDA BEGUM	September 7, 2001
KIRAN OVERSEAS EXPORTS LTD Vs. COMMERCIAL TAX OFFICER VEPERY ASSESSMENT CIRCLE 3 RITHERDON AVENUE CHENNAI	October 5, 2001
KITEX GARMENTS LIMITED Vs. AJAY KOUSHIK PROP KARAN TRADERS	October 3, 2001
KMA FINISHED LEATHER PRIVATE LIMITED Vs. STATE OF TAMIL NADU	November 20, 2001
KOTHAI Vs. ORIENTAL INSURANCE COMPANY LTD	August 20, 2001
KOTHANDAPANI Vs. STATE	November 20, 2001
KOTHARI Vs. N SUBRAMANIAN INCOME TAX OFFICER	June 22, 2001
KOTHARI INDUSTRIAL CORPORATION LIMITED FERTILIZER DIVISION CHENNAI Vs. KATHIVAKKAM MUNICIPALITY ENNORE CHENNAI	June 21, 2001
KRISHNA MAHAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 18, 2001
KRISHNA MAHAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 9, 2001
KRISHNA NAGAR RESIDENTS WELFARE ASSOCIATION Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING MADRAS	July 19, 2001
KRISHNA RAMANUJAM V Vs. PANDIAN ROADWYS CORPN LTD	July 20, 2001
KRISHNADEVAN R Vs. ASSISTANT GENERAL MANAGER IOB INDISTRIAL RELATIONS DEVELOPMENT	July 10, 2001
KRISHNAMURTHY K R Vs. MGMT OF MADURAI SOURSHTRA CO OPERATIVE BANK LTD	January 12, 2001
KRISHNAN Vs. K L N RAGHAVAN	January 9, 2001
KRISHNAN Vs. STATE	February 16, 2001
KRISHNAN Vs. STATE	August 31, 2001
KRISHNAVENI Vs. SUB COLLECTOR POLLACHI	August 30, 2001
KUKI LEATHER PRIVATE LIMITED Vs. T N K GOVINDARAJU CHETTIAR AND COMPANY	August 28, 2001
KUMARASAMY MUDALIAR Vs. KUTTIAPPA MUDALIAR	March 19, 2001
KUNJAMMAL ALIAS P J ALEYAMMA Vs. MARIAMMAL IYPE	April 18, 2001
KUPPAMMAL Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE THIRUVALLUR DISTRICT THIRUVALLUR	February 13, 2001
KUPPUSAMY GOUNDER Vs. KANNAMMAL	June 22, 2001
KWALITY SPINNING MILLS LIMITED Vs. ELGI FINANCE LIMITED	September 27, 2001
L and T MCNEIL LTD Vs. P O PRINCIPAL LABOUR COURT	June 15, 2001
L G BALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX	October 1, 2001
L RAMACHANDRAN Vs. STATE	March 19, 2001
L S SADAPOPAN DIED Vs. K S SABARINATHAN	September 20, 2001
L SAROJA Vs. ASSISTANT COMMISSIONER	August 23, 2001
L V SUNDARAM Vs. L V KRISHNA IYER DIED	April 20, 2001
LAKSHMI Vs. KHADER BASHA	March 13, 2001
LAKSHMI JEWELLARY Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 9, 2001
LALITHA Vs. PARAMESWARI ALIAS RAMABAI	April 26, 2001
LALJIVORA Vs. SRIVIDYA	April 23, 2001
LALLIAMMAL Vs. THULASI	September 11, 2001
LAWN HOSIERY MILLS Vs. DURGA FASHIONS	October 18, 2001
LEATHER AND LEATHER GOODS DEMCRATIC LABOUR UNION Vs. JT COMMR OF LABOUR	July 3, 2001
LIAGATH ALI Vs. STATE	September 7, 2001
LICENSEE KRISHNA THEATRE PALANICHETTIPATTY THENI Vs. COLLECTOR OF MADURAI DISTRICT MADURAI	March 30, 2001
LMS GANI MOHAMED Vs. SINGAPORE AIRLINES LTD	April 30, 2001
M CAUVERI AMMAL PETITIONER Vs. STATE OF TAMIL NADU	August 21, 2001
M CHANDRALEKHA Vs. SUBRAMANI	November 2, 2001
M CHINNACHAMY Vs. R SATYANARAYANAN	April 12, 2001
M GHULAM GHOUSE Vs. VICE CHANCELLOR MADURAI KAMRAJ UNIVERSITY	February 2, 2001
M GOVINDARAJAN Vs. R S VAIDEESWARAN	August 30, 2001
M J RAMAKRISHNA NAIDU Vs. INSPECTOR OF POLICE TRICHY	October 4, 2001
M JANAKIRAMAN Vs. STATE	September 14, 2001
M JAYALASKHMI Vs. UNION OF INDIA	September 12, 2001
M JAYAVELU Vs. PONNUSWAMY MUDALIAR	November 20, 2001
M KALIMUTHU Vs. COLLECTOR COIMBATORE DISTRICT COIMBATORE	December 11, 2001
M KANNIYALAL Vs. S NATESWARAN	August 3, 2001
M L YACOOB SHERIFF Vs. RAJRANI DEVI	September 14, 2001
M M NAGALINGA NADAR SONS Vs. LAKSHMI FAMILY TRUST	August 31, 2001
M M T C LIMITED Vs. S MOHAMED GANI	July 20, 2001
M MAHALINGAM Vs. SYNDICATE BANK	March 15, 2001
M MAHENDRANALIASNITHIYA ALIAS NIDHI Vs. STATE	February 2, 2001
M MUTHU Vs. ARULMIGU SUNDARESWARARSWAMY DEVASTHANAM	January 12, 2001
M MUTHURAMALINGAM AND Vs. DISTRICT FOREST OFFICER DINDIGUL	June 22, 2001
M NAGARAJAN AND SELVASUBRAMANIAM Vs. STATE	July 11, 2001
M NATESAN Vs. STATE OF TAMIL NADU	March 19, 2001
M NATESAN Vs. THIRUVANAIKOIL ARULMIGHU SRI JAMBUKESWARAR TEMPLE AND AKILANDESWARI TEMPLE	November 28, 2001
M PALANISAMY Vs. STATE	June 8, 2001
M PERUMAL UDAYAR Vs. GOVT OF T N	June 27, 2001
M PONNAMBALAM Vs. DISTRICT COLLECTOR TIRUCHIRAPALLI DISTRICT TIRUCHIRAPALLI	October 12, 2001
M R SINGHWI Vs. STATE	March 14, 2001
M R SRINIVASAN Vs. COLLECTOR OF MADRAS	June 19, 2001
M RAJAGOPAL MUDALIAR Vs. K R VENKATARAMAN	December 18, 2001
M RAJESWARI Vs. M GANESAN	April 9, 2001
M RAMALINGAM PETITIONER Vs. DISTRICT COLLECTOR OF KANCHEEPURAM	September 25, 2001
M RAVI Vs. COMMISSIONER KARUR MUNICIPALITY KARUR	September 11, 2001
M S MUTHUKUMARAN Vs. DISTRICT COLLECTOR OF THANJAVUR	August 1, 2001
M SHANMUGHAM Vs. S RANGASAMY GOUNDER	April 23, 2001
M SHANMUGHAM Vs. S RANGASAMY GOUNDER	April 3, 2001
M SHEIK Vs. STATE	June 12, 2001
M THANGAVEL PILLAI Vs. COMMISSIONER CORPORATION OF TRICHIRAPALLI CORPORATION BUILDING CONDONMENT TRICHY	January 5, 2001
M V GIRIJA Vs. HIGH COURT OF MADRAS	October 19, 2001
M VENGAIMALAIYAN Vs. K NATARAJAN COMMERCIAL INSPECTOR COIMBATORE	February 19, 2001
M. KANNAN Vs. V. MOHANA SUNDARAM	February 14, 2001
M. KUPPAMMAL Vs. CHENNAI METROPOLITAN TRANSPORT	February 20, 2001
M. THOMAS Vs. STATE OF TAMIL NADU	June 8, 2001
M/S A.V. THOMAS AND CO., LTD., REP. BY ITS BRANCH EXECUTIVE MR. D. SATHIAVANTHAN, TRICHY Vs. P. BALASUBRAMANIAN, PROP. OF M/S. SARAVANA AGRO CENTRE, PESTICIDES DEALER, ATTUR MAIN ROAD, KRISHNAPURAM PERAMBALUR TALUK, TRICHY DISTRICT	August 24, 2001
MADHAVAN K Vs. NATIONAL CARBON COMPANY	January 8, 2001
MADHAVAN N Vs. DEPUTY COMMR OF LABOUR	January 19, 2001
MADHAVAN NAMBIAR Vs. REGISTRAR OF COMPANIES	November 9, 2001
MADRAS FERTILIZERS LIMITED Vs. UNION OF INDIA	March 16, 2001
MADRAS REFINERIES LIMITED Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL	October 9, 2001
MADRAS STEEL RE ROLLER ASSOCIATION Vs. UNION OF INDIA	April 18, 2001
MADURA COATS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 10, 2001
MADURA COATS LIMITED Vs. MARITIME COLLECTOR	January 1, 2001
MADURA COATS LTD Vs. P O PRINCIPAL LABOUR COURT	September 21, 2001
MADURA COATS LTD Vs. PRESIDING OFFICER LABOUR COURT	February 21, 2001
MADURAI DISTRICT PANDIYAN CONSUMERS CO OPERATIVE WHOLESALE STORES LTD Vs. STATE	February 7, 2001
MAHABALESWAR SERVICE STATION Vs. INDIAN OIL CORPORATION LIMITED	December 21, 2001
MAHADEVA NAIDU SONS Vs. COMMISSIONER OF INCOME TAX	December 6, 2001
MAHALINGAM Vs. INSPECTOR OF POLICE NIB CID MADURAI	July 24, 2001
MAHAVEER CHAND SURANA Vs. YASHODA	March 19, 2001
MAJOR R RAMESH Vs. UNION OF INDIA	February 13, 2001
MALAIKANNU A Vs. MD M P T CORPN LTD	January 5, 2001
MALAR FINANCE CORPORATION Vs. G RATHINAM	August 31, 2001
MALLIKA DHARMARAJ Vs. STATE OF TAMIL NADU	September 12, 2001
MANAGEMENT 0-322 KOVILPATTI CO-OPERATIVE MARKETING SOCIETY KOVILPATTI Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI	January 2, 2001
MANAGEMENT CHRISTIAN MISSION HOSPITAL MADURAI Vs. PRESIDING OFFICER LABOUR COURT	December 14, 2001
MANAGEMENT O 322 KOVILPATTI CO OPERATIVE MARKITING SOCIETY Vs. P O LABOUR COURT	January 2, 2001
MANAGEMENT OF BHAVANJI MILLS RAJAPALAYAM Vs. DEPUTY COMMISSIONER OF LABOUR	July 3, 2001
MANAGEMENT OF E I D PARRY INDIA LIMITED Vs. COMMISSIONER OF LABOUR	August 23, 2001
MANAGEMENT OF EAGLE FLASKS INDUSTRIES LIMITED Vs. PRESIDING OFFICER	August 3, 2001
MANAGEMENT OF EASUN MACHINE TOOL WORKS Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT AND	November 30, 2001
MANAGEMENT OF EID PARRY INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR-I	June 12, 2001
MANAGEMENT OF FENNER INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT	June 15, 2001
MANAGEMENT OF HALDA SERVICE CENTRE Vs. PRESIDING OFFICER II ADDL LABOUR COURT MADRAS	August 8, 2001
MANAGEMENT OF I T DIAMOND CHAIN LTD Vs. P O II ADDL LABOUR COURT	September 14, 2001
MANAGEMENT OF JEEVA TRANSPORT ERODE Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	August 2, 2001
MANAGEMENT OF KAVARAKKAL ESTATE NEPC Vs. PRESIDING OFFICER LABOUR COURT	July 31, 2001
MANAGEMENT OF SEERANAICKENPALAYAM WEAVERS COOPERATIVE Vs. N SELVARAJ	September 14, 2001
MANAGEMENT OF SOUTHERN RAILWAY TONDIARPET MARSHALLING YARD STAFF CO-OPERATIVE CANTEEN LIMITED, MADRAS-19 Vs. WORKMEN OF SOUTHERN RAILWAY TONDIARPET MARSHALLING YARD STAFF CO-OPERATIVE CANTEEN LIMITED, MADRAS-19	July 17, 2001
MANAGEMENT OF SREE VENKANTESWARA INDUSTRIES Vs. DEPUTY COMMISSIONER OF LABOUR II CHENNAL	August 6, 2001
MANAGEMENT OF SRI RAM COFFEE ESTATE Vs. PRESIDING OFFICER LABOUR COURT	July 26, 2001
MANAGEMENT OF TAMIL NADU CEMENTS CORPORATION LIMITED Vs. SECRETARY	July 20, 2001
MANAGEMENT OF THE PANDIYAN ROADWAYS CORPORATION LIMITED Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT	January 3, 2001
MANAGEMENT OF TIRUTTANI CO-OPERATIVE SUGAR MILLS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	August 7, 2001
MANAGING DIRECTOR INDIAN EXPRESS MADURAI LIMITED CHENNAI Vs. P SRINIVASAN	November 9, 2001
MANAVALAN Vs. CHENNAMMAL	August 27, 2001
MANGALAKSHMI AMMAL Vs. JANAKIRAMAN	August 31, 2001
MANI @ PALANISAMI Vs. STATE BY SUB INSPECTOR OF POLICE	August 8, 2001
MANIAN Vs. STATE	September 6, 2001
MANICKAM Vs. NAMAGIRI THAYAR	October 11, 2001
MANICKAM ENTERPRISES Vs. COMMISSIONER OF CUSTOMS TRICHY	June 20, 2001
MANIKKAM AMMAL Vs. APPAVU MUDALIAR	July 23, 2001
MANIMEKALAI AMMAL Vs. SWAMIDORAI PADAYATCHI	June 20, 2001
MANKANNER JAIN SOCIAL WELFARE SOCIETY Vs. ANILKUMAR J DOSHI	March 21, 2001
MANOHARAN R Vs. PRESIDING OFFICER LABOUR COURT SALEM	July 19, 2001
MARAPPA GOUNDER Vs. DISTRICT REVENUE OFFICER PERIYAR DISTRICT AT ERODE	August 2, 2001
MARIAPPAN Vs. STATE OF TAMIL NADU	April 26, 2001
MARIYAPUSHPAM Vs. MATHIAS	November 19, 2001
MARS INCORPORATED Vs. AKABAY INDUSTRIES	January 4, 2001
MARS INCORPORATED Vs. CHANDA SOFTY ICE CREAM	January 29, 2001
MARS INCORPORATED 6885 ELM STREET MCLEAN VIRGINIA UNITED STATES OF AMERICA Vs. MARES CONFECTIONERIES P LIMITED MYLAPORE MADRAS	April 9, 2001
MARTHI CRYSTAL SALT COMPANY LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED	March 5, 2001
MASANAMUTHU NADAR Vs. RETNAM NADAR	September 6, 2001
MASILAMANI Vs. STATE REP. BY INSPECTOR OF POLICE, CRIME BENCH CID (IDOL WING)	April 17, 2001
MASILAMANI DIED Vs. SEDIAL SENGENI MARIAMMAN KOIL SARIAN KUPPAM	August 31, 2001
MAYAVARAM FINANCIAL SYNDICATE A PARTNERSHIP FIRM Vs. FOOD CORPORATION OF INDIA	February 5, 2001
MAYPAR LEATHER MANUFACTURING COMPANY LIMITED Vs. S M SAYEED	April 18, 2001
MAZDA ICE MANUFCTURING COMPANY Vs. SOCIETY FOR PREVENTION OF CURELTY TO ANIMALS BY ITS SECRETARY C A VASUDEVAN HAVING HIS OFFICE AT NO 34 VEPERY HIGH ROAD MADRAS	November 15, 2001
MCC FINANCE LIMITED CHENNAI Vs. RESERVE BANK OF INDIA	July 6, 2001
MCC FINANCE LIMITED IN LIQUIDATION Vs. RESERVE BANK OF INDIA	December 10, 2001
MECCANE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	July 25, 2001
MEENA PANCHU ARUNACHALAM PLAINTIFF Vs. SUN T V	February 9, 2001
MEENATCHI Vs. SUBRAMANIAN	April 30, 2001
MEHARUNNISA BIYI Vs. ABDUL RAHIM AND THE INSPECTOR OF POLICE	February 28, 2001
MESSRS MCDOWELL AND COMPANY LIMITED PLAINTIFF Vs. MESSRS SOUTHERN AGRIFURANE LIMITED DEFENDANT	February 9, 2001
MESSRS VIBGYAR PLASTICS Vs. K MUNUSAMY	August 3, 2001
METROPOLITAN TRANSPORT Vs. K. SHANKAR	November 19, 2001
METROPOLITAN TRANSPORT Vs. V. KASTHURI	June 27, 2001
METROPOLITAN TRANSPORT CORPORATION LTD. Vs. V. KASTHURI	June 25, 2001
METROPOLITIAN TRANSPORT CORPORATION LIMITED Vs. LAKSHMI	June 20, 2001
METTUR BEARDSELL LIMITED Vs. SALEM TEXTILE LIMITED	April 30, 2001
MGMT CHRISTIAN MISSION HOSPITAL Vs. P O LABOUR COURT	December 14, 2001
MGMT OF BHAVANJI MILLS Vs. DY COMMR OF LABOUR	July 3, 2001
MGMT OF E I D PARRY LTD Vs. COMMR OF LABOUR	August 23, 2001
MGMT OF E MACHINE TOOL WORKS Vs. P O II ADDL LAB COURT	November 30, 2001
MGMT OF EID PARRY I LTD Vs. ASST COMMR OF LABOUR I	June 12, 2001
MGMT OF KAVARAKKAL ESTATE N E P C Vs. P O LABOUR COURT	July 31, 2001
MGMT OF L V B LTD Vs. APPELLATE AUTHORITY UNDER SEC 412 OF TAMIL NADU	October 9, 2001
MGMT OF PATC LTD Vs. NATHAIAN	April 27, 2001
MGMT OF S V INDUSTRIES Vs. DY COMMR OF LABOUR II	August 6, 2001
MGMT OF SRI RAM COFFEE ESTATE Vs. P O LABOUR COURT	July 26, 2001
MGMT OF T C SUGAR MILLS LTD Vs. P O INDL TRIBUNAL	August 7, 2001
MGMT OF TAMIL NADU CORPN LTD Vs. SECY TAMIL NADU CEMENTS CORPN	July 20, 2001
MGMT OF THE PANDIYAN ROADWAYS CORPN LTD Vs. P O LABOUR COURT	January 3, 2001
MINOR GOPI Vs. RATHINAM	July 24, 2001
MINOR KALIMUTHU Vs. V K ARUMUGHAM	December 12, 2001
MINOR MURUGAN Vs. THIRUPATHI GOUNDER	March 13, 2001
MINOR R AYISHA BEGAM Vs. DIRECTOR DEPARTMENT OF TEACHER EDUCATION RESEARCH AND TRAINING CHENNAI	January 25, 2001
MINOR R MURALIRAJ Vs. R RAMARAJ	January 3, 2001
MODERN THEARTRES LTD Vs. P O LABOUR COURT	July 10, 2001
MOHAMED MEERAN Vs. G DEENADAYALU	January 31, 2001
MOHAMED YACOOB Vs. SHAJADHI BEGUM	October 18, 2001
MOHAMMED SHERIFF ALNAHARY Vs. K T KUNJUMON	July 16, 2001
MOHAN Vs. STATE	September 6, 2001
MOHANARANGAM Vs. EXECUTIVE ENGINEER MADRAS METROPOLITAN WATER AND SEWERAGE BOARD MADRAS	September 20, 2001
MOHANRAJ Vs. VALLACHI AMMAL	February 15, 2001
MOORTHY Vs. THE STATE OF TAMIL NADU	October 17, 2001
MRF LIMITED Vs. EMCO GOA PRIVATE LIMITED	April 3, 2001
MRF LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER III	September 10, 2001
MRS. GEETHA Vs. T. SEERALAN	June 25, 2001
MRS. MEHRUNNISSA BEE Vs. MAHBOOB BI (DIED),	December 4, 2001
MRS. S. GOWRI Vs. RAJA @ MOHANA RAJAN	August 8, 2001
MUNIAMMAL Vs. JAGANNATHAN	October 4, 2001
MURUGAIYAN Vs. SUBBAIYAN	July 13, 2001
MURUGAN ALIAS MURUGASAMY PILLAI Vs. VEDAPRIYA	March 12, 2001
MURUGANANDAM P Vs. STATE INDUSTRIES PROMOTION CORPN	January 10, 2001
MURUGESAN K Vs. MGMT OF BARAGATH INDUSTRIES	July 24, 2001
MURUGESAN SUBRAMANIAM Vs. STATE OF TAMIL NADU	August 13, 2001
MUTHAMMAL Vs. M. NATARAJNAM	April 27, 2001
MUTHIAH Vs. SUBRAMANIAM	August 13, 2001
MUTHIALPET HIGH SCHOOL FOR BOYS DR RATNAVEL SUBRAMANIAM GIRLS HIGH SCHOOL Vs. STATE OF TAMIL NADU	February 13, 2001
MUTHU SWAMI Vs. PALANISWAMI GOUNDER	June 28, 2001
MUTHULINGAM Vs. GANGAI AMMAL	February 19, 2001
MYM EXPORTERS Vs. UNION OF INDIA	June 28, 2001
N BACHERLAL Vs. S SUBHASH CHANDRA BOSE	October 15, 2001
N BALAKRISHNAN Vs. JOINT SECRETARY MINISTRY OF FINANCE	July 25, 2001
N BALAMURUGAN Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD	November 5, 2001
N D NAMBISAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH MADRAS	October 5, 2001
N GOPALAKRISHNA PILLAI Vs. INDIAN OIL CORPORATION LIMITED	February 12, 2001
N JANAKIRAMAN Vs. C B RADHAKRISHNAN	April 19, 2001
N K JINNAH Vs. SUNIL FINANCE AGENCIES	April 9, 2001
N KANNAN Vs. INCOME TAX OFFICER	March 28, 2001
N KANNAN VICE PRESIDENT OPERATIONS S AND S INDUSTRIES AND ENTERPRISES LTD MADRAS Vs. AGRI DEVELOPMENT FINANCE TAMIL NADU LTD	February 12, 2001
N KASINATHAN Vs. M GANESAN	September 12, 2001
N KRISHNAN Vs. S A NANJAN	August 14, 2001
N LOGANATHAN Vs. P ELANGO	April 2, 2001
N M SUBBARAM Vs. SARASWATHI AMMAL	October 29, 2001
N MADHAVAN Vs. DY COMMISSIONER OF LABOUR APPELLATE AUTHORITY	January 19, 2001
N MAHALINGAM Vs. COMMISSIONER OF WEALTH TAX	September 25, 2001
N MUTHUVALI Vs. JOINT COMMISSIONER HR AND CE ADMINISTRATIVE DEPARTMENT PALAYAMKOTTAI TIRUNELVELI	September 11, 2001
N NARADARAJAN Vs. STATE OF TAMIL NADU	October 4, 2001
N PRABAKARAN Vs. MANAGER CITIBANK N A	September 27, 2001
N PRABAKARAN Vs. MANAGER CITIBANK N A 766 ANNA SALAI CHENNAI 600 002	August 14, 2001
N RAMALINGA NAINAR Vs. NOOR MOHAMMED SAHEB	February 15, 2001
N RAMANATHAN Vs. MEENAKSHISUNDARAM	August 8, 2001
N S TOURIST Vs. STATE OF TAMIL NADU	August 28, 2001
N SASIKALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 10, 2001
N SOUNDARAJAN Vs. UNION BANK OF INDIA	September 10, 2001
N SUJATHA Vs. K NAGARAJ	February 13, 2001
N SUNDARARAJAN Vs. INDIAN OVERSEAS BANK	February 9, 2001
N THANGARAJULU Vs. STATE	September 4, 2001
N V ANANDA SUBRAMANIAN Vs. A C C PROSECUTION CHENNAI	April 20, 2001
NACHIMUTHU GOUNDER ALIAS DURAIYAN Vs. GANTHIMATHI	August 29, 2001
NAGAMMAL COTTON MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX	December 13, 2001
NAGARATHINAM Vs. M KALIRAJAN	April 20, 2001
NAKKHEERAGOPAL Vs. STATE	September 19, 2001
NALINI Vs. CONTROLLER OF ESTATE DUTY	September 26, 2001
NALLI TEXTILES Vs. MINOR KRISHNAN	June 8, 2001
NAMMALWAR Vs. STATE	February 5, 2001
NARAYANASWAMY REDDIAR Vs. K VENKATAKRISHNAN DIED	January 25, 2001
NATARAJAN Vs. U SHAKILA	February 4, 2001
NATARAJAN Vs. R MUTHUKRISHNAN	August 13, 2001
NATARAJAN U R Vs. P O LABOUR COURT	January 4, 2001
NATESAN DIED Vs. J VASANTH	June 5, 2001
NATESAN DIED Vs. J VASANTH	June 15, 2001
NATIONAL INSURANCE CO LTD Vs. SAKTHI	August 3, 2001
NATIONAL INSURANCE CO LTD Vs. RAJ KUMARI	December 10, 2001
NATIONAL INSURANCE COMPANY LIMITED DIVISIONAL OFFICE 768 ANNA SALAI MADRAS Vs. BALAND INDUSTRIES MDS MEDAVAKKAM P O VIA GOWRIWAKKAM MADRAS	February 15, 2001
NATIONAL INSURANCE COMPANY LIMITED TIRUNELVELI JUNCTION Vs. P SANTHI	January 9, 2001
NEEDLE INDUSTRIES INDIA LIMITED CHENNAI Vs. SANJAY JAISWAL	October 8, 2001
NEPC INDIA LTD Vs. INDIAN OIL CORPORATION	March 29, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAJAMANI	November 6, 2001
NEW INDIA ASSURANCE CO LTD Vs. K KARTHEESWARAN	November 12, 2001
NEW INDIA ASSURANCE CO LTD Vs. VIJAY KUMAR	January 31, 2001
NIRMAL AND NAVIN PRIVATE LIMITED Vs. D RAVINDRAN DEPUTY COMMISSIONER	June 22, 2001
NIRMALA R. RAM Vs. G. VIJAYAKUMAR	January 5, 2001
NITHIYA KALYANI TIMBERS Vs. BOARD OF TRUSTEES OF MADRAS PORT	March 9, 2001
NITHYA ALIAS NITHIYANANDAM Vs. STATE OF TAMIL NADU	January 31, 2001
NOORUDIN Vs. TAX RECOVERY OFFICER	March 9, 2001
NOORUNISSAALIASPICHAMMA Vs. RAHAMAN BI	April 20, 2001
O N PHADNISH Vs. RADHAKRISHNAN	January 5, 2001
O P MEHRA Vs. MANSI FINANCE CHENNAI LTD	February 5, 2001
O SYED ABBAS Vs. SREE SHYAM SAYI CORPORATION	August 21, 2001
OOTY TRAVEL AGENT ASSOCIATION Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY OOTY	August 14, 2001
OPERATION AND MAINTENANCE TOWN ARCOT VELLORE DT Vs. A MANI	February 22, 2001
ORIENTAL INSURANCE CO LTD Vs. KOUSALYA KAWAR	February 22, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. KARUR VYSYA BANK LIMITED	April 12, 2001
OYYA THEVAR Vs. MUNIA THEVAR	August 8, 2001
P ABIMANYU Vs. T K SURIYA PRAKASH	September 18, 2001
P ANWAR BATCHA Vs. TAMILARASAI	February 7, 2001
P APPA SERVAI Vs. COMMISSIONER OF LABOUR	June 14, 2001
P BALAMBAL Vs. MAJ GEN L K MOORTHY RETD	March 12, 2001
P C DURAISAMY Vs. ASSISTANT COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE ERODE I	September 5, 2001
P DARMARAJ Vs. A ARULDHAS	February 23, 2001
P DHAMODHARAN Vs. PALANI ANDAVAR MILLS LIMITED	February 13, 2001
P GAJAPATHI Vs. ELECTION COMMISSION OF INDIA	April 2, 2001
P GOVINDARAJU Vs. STATE OF TAMIL NADU	September 11, 2001
P GURU VITTAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER ENFORCEMENT AND RECOVERY TAMIL NADU REGION	January 25, 2001
P HALSON Vs. DIRECTOR/COMMISSIONER OF COLLEGIATE EDUCATION	June 21, 2001
P JAGADEESAN Vs. A KRISHNAN	August 21, 2001
P JOTHI BAI Vs. B DORAIRAJ	October 12, 2001
P K M S JAILANI BEEVI Vs. J MADAN LAL	February 26, 2001
P K RAVINDRAN Vs. COMMISSIONER OF CENTRAL EXCISE COCHIN	March 30, 2001
P KALAIRAJ Vs. NALLAMMAL	March 7, 2001
P KALAVATHI Vs. G MURALI	December 10, 2001
P KAMALAM AMMAL Vs. MINOR GNANSASEELAN	January 25, 2001
P KANNAN Vs. DEPUTY COMMISSIONER OF MILK CO OPERATIVES CHENNAI 51	July 10, 2001
P KAYALVIZHI Vs. DEAN ACADEMIC COURSES ANNA UNIVERSITY CHENNAI	March 23, 2001
P KINGSLY GOLDWIN Vs. STATE	February 15, 2001
P M MUTHISH CHETTIAR Vs. INSPECTOR GENERAL OF REGISTRATION MADRAS	August 8, 2001
P MARIAPPAN Vs. DEPUTY COMISSIONER FOR WORKMEN COM	October 12, 2001
P MURUGAIYAN Vs. K RAMACHANDRAN	December 4, 2001
P MUTTULAL LALAH AND SONS Vs. COMMISSIONER OF INCOME TAX	February 21, 2001
P N CHOCKALINGAM PILLAI Vs. A NATARAJAN	September 13, 2001
P NATARAJAN Vs. THAMIZHMANI	August 13, 2001
P NEDUMARAN Vs. STATE OF TAMIL NADU	August 14, 2001
P P SENNIAPPA CHETTIAR AND SONS Vs. R P F COMMR	September 26, 2001
P PALANI Vs. P SAMINATHA PADAYACHI	September 6, 2001
P PALANISAMY Vs. SHENBAGATHOTTAM RESIDENTS ASSOCIATION MADURAI	February 27, 2001
P R THANGAVELU Vs. COMMISSIONER OF INCOME TAX	February 23, 2001
P RAVICHANDRAN Vs. CHIEF ELECTION COMMISSIONER NEW DELHI	August 16, 2001
P RETNASWAMY Vs. A RAJA	September 4, 2001
P S DEIVAPRASAD ALIAS P S VEERABADRAN Vs. P D BALAJI AND ELEVEN	January 19, 2001
P S M AHAMED ABDUL KHADER Vs. T K MOHAMMED ABUBUCKER	November 13, 2001
P S SUGUMARAN Vs. RAGINI ALIAS USHA	June 28, 2001
P SIVASUBRAMANIAM Vs. S KARTHIKUMAR	June 14, 2001
P SM EMPLOYEES UNION LTD Vs. P S M LTD	September 21, 2001
P SRILAKSHMI Vs. P S SIVARAMAKRISHNAN	December 20, 2001
P T THANGAM Vs. S PADMANABHAN DIVISIONAL ENGINEER	March 2, 2001
P THANGARAJ Vs. OOTHU ESTATE	September 18, 2001
P THUMBATCHI Vs. PRESIDING OFFICER DISTRICT CONSUMER DISPUTES REDRESSAL FORUM	March 29, 2001
P V BHAGIRATHI Vs. SHUBHA RAO	April 2, 2001
P VENUGOPAL Vs. MUSIC ACADEMY MADRAS	September 28, 2001
P. JOTHI Vs. STATE BY INSPECTOR OF POLICE, OTHAKADAL POLICE STATION, MADURAI, MADURAI DISTRICT, (CRIME NO. 53 OF 1991)	August 1, 2001
P. RAJAMANI Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY HOME PROHIBITION AND EXCISE DEPT. THE COMMISSIONER OF POLICE, MADURAI CITY	August 28, 2001
P. SUNDARAM Vs. R. GANGADHARAN	March 21, 2001
P. VARADARAJU Vs. THE DISTRICT COLLECTOR AND CHAIRMAN, DISTRICT LEVEL VEGILANCE COMMITTEE AND OTHERS	October 18, 2001
PADMALAYA MOVIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 23, 2001
PADMALOCHINI Vs. MALLAMRNAL	February 12, 2001
PADMAVATHI Vs. STATE OF TAMIL NADU	October 8, 2001
PALALNI ROMAN CATHOLIC MISSION Vs. S BAGIRATHI AMMAL	July 20, 2001
PALANI Vs. STATE OF PONDICHERRY	February 2, 2001
PALANI DHANDAYUTHABANI DEVASTHANAM Vs. COMMERCIAL TAX OFFICER	September 27, 2001
PALANI SRI MURUGAN TEXTILES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	August 9, 2001
PALANISAMIALIASPALANIAPPAN Vs. P K DAMODARAN DIED	April 2, 2001
PALANISAMY Vs. GAJALAKSHMI ALIAS KALAISELVI	August 31, 2001
PALANISAMY Vs. MANAGEMENT OF RANI MANGAMMAL TRANSPORT	November 30, 2001
PALANISAMY R Vs. P O LABOUR COURT	February 19, 2001
PALANISWAMY Vs. SRI VYSARAJA MATAM KUMBAKONAM	October 8, 2001
PALLAVAN TRANS CORPN Vs. SASROJ GOYAL	January 12, 2001
PANDI SELVAM Vs. ARJUN AMRAVATHI CHIT FUNDS P LTD	July 19, 2001
PANDIAN CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	October 10, 2001
PANDIAN ROADWAYS CORPN LTD Vs. PRINCIPAL LABOUR COURT	July 23, 2001
PANDIAN ROADWAYS CORPORATION LIMITED Vs. SOWRIAMMAL	April 24, 2001
PANDIYAN ROADWAYS CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT	November 27, 2001
PANDYAN ROADWAYS CORPN LTD Vs. P O LABOUR COURT	November 27, 2001
PANNERSELVAMALIASKITTU Vs. STATE	February 21, 2001
PARAMASIVAM Vs. KALIYAN	March 23, 2001
PARAMESWARI VELUCHAMY Vs. T R JAYARAMAN	July 12, 2001
PARVEEN TRAVELS PRIVATE LIMITED Vs. VISTEON AUTOMATIVE SYSTEMS INDIA PRIVATE LIMITED	December 3, 2001
PATC LTD Vs. P O II ADDL LABOUR COURT	December 21, 2001
PATTABIRAMA REDDY Vs. NAGESHWARA REDDY	January 13, 2001
PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER IIND ADDITIONAL LABOUR COURT	December 21, 2001
PAUL MANICKAM Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT, PUBLIC (SC) DEPARTMENT AND UNION OF INDIA REP BY SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE	February 13, 2001
PAZHAMARUTHAI ALIAS MARUDAMATHU Vs. M SUBRAMANIAM	April 10, 2001
PEPSICO INDIA HOLDING LTD Vs. DISTRICT REVENUE OFFICER ADDITIONAL DISTRICT MAGISTRATE KANCHEEPURAM	March 16, 2001
PERAMBALUR SUGAR MILLS EMPLOYEES UNION LIMITED Vs. PERAMBALUR SUGAR MILLS LIMITED	September 21, 2001
PERIASAMI Vs. CHINNATHAMBI PADAYACHI	September 29, 2001
PERIASAMY Vs. STATE	February 14, 2001
PETHU ALIAS PETHA PERUMAL Vs. STATE	February 23, 2001
PHILIP THOMAS Vs. GOVERNMENT OF TAMIL NADU	December 4, 2001
PHILIPS INDIA LIMITED Vs. MIOT HOSPITAL	November 5, 2001
PHILIPS INDIA LIMITED Vs. UNION OF INDIA	July 31, 2001
PITCHAI Vs. STATE	March 12, 2001
POLLACHI MUNICIPALITY Vs. VEDAN CHETTY	October 29, 2001
PONDICHERRY CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. REGISTRAR OF CO OPERATIVE SOCIETIES PONDICHERRY	January 22, 2001
PONDICHERRY PONDS INDIA LTD Vs. UNION TERRITORY OF PONDICHERRY	June 25, 2001
PONDS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	June 28, 2001
PONDY CHEM PRIVATE LTD Vs. M/S GAS AUTHORITY OF INDIA LTD	October 9, 2001
PONNI SUGAR AND CHEMICALS LIMITED Vs. CAUVERY SUGAR AND CHEMICALS LIMITED	March 30, 2001
PONNUSAMY Vs. STATE	September 18, 2001
PONNUSWAMY AND ANOTHER Vs. STATE OF TAMIL NADU AND OTHERS	November 12, 2001
POONU ALIAS KONDAPPA NAICKER Vs. MARAMMAL	December 31, 2001
POORI R ALIAS BHOOPATHI Vs. PRESIDING OFFICER LABOUR COURT VELLORE	September 4, 2001
POPULAR THREAD FACTORY Vs. COMMERCIAL TAX OFFICER	September 14, 2001
PRABHU CABS Vs. PADAVETTAMAN TRANSPORT	April 2, 2001
PRASAD PRODUCTIONS PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS	July 31, 2001
PREMCHAND GOEL Vs. INSPECTOR OF POLICE R-3 POLICE STATION,	March 13, 2001
PREMENDRA GUPTA Vs. SUNITA GUPTA	April 23, 2001
PREMIER DISTILLERIES PVT LTD Vs. SUSHIL DISTILLERIES	July 30, 2001
PREMIER METAL AND ENGINEERING CORPORATION Vs. COMMISSIONER OF INCOME TAX	September 25, 2001
PRINCIPAL AND SECRETARY MADRAS CHRISTIAN COLLEGE EAST TAMBARAM MADRAS 59 Vs. M SHAMS	February 20, 2001
PRINTING AND GENERAL WORKERS UNION Vs. UNION OF INDIA	February 8, 2001
PROVIDENT FUND INSPECTOR Vs. M/S KAMALA STORES	March 23, 2001
PSG COLLEGE OF ARTS AND SCIENCE Vs. UNIVERSITY GRANTS COMMISSION	September 11, 2001
PUKKAN CHELLAIAH Vs. STATE	September 19, 2001
PUSHPA BAI Vs. WILLIAMS	March 29, 2001
PUSHPANGATHAN Vs. STATE OF TAMIL NADU	August 14, 2001
Q-793 MADATHUPATTI WEAVERS CO-OPERATIVE Vs. REGIONAL PROVIDENT FUND COMMISSIONER	March 15, 2001
QUALITY ENGINEERING WORKS Vs. REGL OFFICER E S I C	April 11, 2001
QUANTAS ENGINEERS AND PROMOTERS PRIVATE LIMITED Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL	October 17, 2001
R ASAITHAMBI Vs. R NATRAJA COUNDER	March 12, 2001
R BALASUBRAMANIAM Vs. THUMMAPUDI CHITS P LTD	August 17, 2001
R BALASUBRAMANIAN Vs. SATHASIVAM	February 7, 2001
R C DIOCESE OF MADURAI THROUGH PROCURATOR REV FR A VEDAMANICKAM K PUDUR MADURAI Vs. SRIVILLIPUTTUR MUNICIPALITY THROUGH ITS COMMISSIONER SRIVILLIPUTTUR RAMNAD DISTRICT	November 21, 2001
R C SUNDRAVALLI Vs. T D SHAKILA	August 21, 2001
R CHELLAPPAN Vs. DEPUTY COMMISSIONER OF LABOUR COMMISSIONER FOR WORKMENS COMPENSATION SALEM	October 12, 2001
R DAKSHINAMURTHY Vs. MANAGEMENT PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION VELLORE	December 5, 2001
R DAVID Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS TIRUCHIRAPALLI	October 9, 2001
R GOPALAKRISHNAN Vs. STATE	August 23, 2001
R GOVINDAN DIED Vs. KARAPAGA VINYAGAR TEMPLE	October 15, 2001
R GURUMOORTHY Vs. R A BALASUBRAMANIAM	October 15, 2001
R JAMUNA BAI Vs. M ANUSUYA	March 28, 2001
R K RANGANATHAN Vs. UNION OF INDIA	March 8, 2001
R KANNIMUTHU Vs. RAJENDRAN	September 14, 2001
R KASIMUTHU VEERAPANDIAN Vs. V GURUVAMMAL	July 23, 2001
R KRISHNADEVAN Vs. ASST GENERAL MANAGER I O B INDUSTRIAL RELATIONS DEPT	July 10, 2001
R KRISHNAMOORTHY Vs. T AMBROSE	October 1, 2001
R KRISHNASAMY Vs. K P ANIRUDHAN	August 10, 2001
R KUMARESAN Vs. KEWALCHAND	March 23, 2001
R KUPPAMMAL Vs. T R NATARAJA ACHARI	February 23, 2001
R LINGARAJ Vs. ARUMUGHA PANDIAN	December 4, 2001
R LUCAS Vs. JAYACHANDRA	February 26, 2001
R M NATARAJAN CHETTIAR Vs. SAHID HAMEED	April 24, 2001
R NANJAN Vs. KRISHNA ELECTRICALS	March 2, 2001
R NATARAJAN Vs. INSPECTOR OF POLICE	April 16, 2001
R PADMAVATHI Vs. LAND COMMISSIONER LAND RECORDS CHEPAUK CHENNAI 5	June 19, 2001
R RAMACHANDRAN Vs. G HARIHARAN	April 24, 2001
R RANI Vs. STATE OF TAMIL NADU	December 19, 2001
R RANIBAI Vs. INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION NAGERCOIL	April 12, 2001
R RAVICHANDRAN Vs. STATE OF TAMIL NADU	October 3, 2001
R RENGASAMY Vs. A AMALRAJ	July 20, 2001
R RETNA BAI Vs. GOVERNMENT OF TAMIL NADU	January 24, 2001
R S ARULSAMY Vs. KUPPUSAMY	November 12, 2001
R SARANGABANI Vs. TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD	April 11, 2001
R SUKUMARIAMMA Vs. GOVERNMENT OF TAMIL NADU	October 1, 2001
R THIRUNAVUKKARASU Vs. M R ANBUKKARASU	August 20, 2001
R USHA Vs. R VASUDEVAN	November 5, 2001
R V S AND SONS DAIRY FARM Vs. COMMISSIONER OF INCOME TAX	November 5, 2001
R VIJAYAKUMAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER HINDU RELIGIOUS AND CHARITABLE	April 23, 2001
R. GOVINDHAMMAL Vs. A. NIRMALA	July 31, 2001
R. KARUPPAN, ADVOCATE Vs. P.K. RAJAGOPAL, SECRETARY,THE ADVOCATES ASSOCIATION, HIGH COURT BUILDINGS, CHENNAI AND 4 OTHERS	April 20, 2001
R. KOTHANDAM Vs. STATE REP. BY VIGILANCE AND ANTI CORRUPTION, MADRAS	August 16, 2001
R. VENGADASSALAME Vs. THE COMMISSIONER, VILLIANUR COMMUNE PANCHAYAT	July 15, 2001
RABIYATHIL PATHAVIA Vs. STATE GOVERNMENT OF T N	June 20, 2001
RADHAKRISHNAN Vs. VINAYAKA CHITS	April 24, 2001
RADHAKRISHNAN Vs. STATE	March 28, 2001
RADHAKRISHNAN Vs. COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS	January 25, 2001
RADHAKRISHNAN S Vs. TAMIL NADU AGRO ENGINEERING and SERVICE CO OPERATIVE FEDERATION LTD	April 9, 2001
RAGHUNATHAN Vs. SELVARAJAN	December 18, 2001
RAICHAND J SHAH Vs. STATE OF TAMIL NADU	August 24, 2001
RAJ KUMAR Vs. UNION OF INDIA	April 30, 2001
RAJ VIDEO VISION Vs. SUN T V	February 19, 2001
RAJA ALIAS RAJENDRAN Vs. STATE	March 12, 2001
RAJA BABU Vs. INCOME TAX OFFICER	February 13, 2001
RAJABOOPATHI AMMAL Vs. CHINNATHAMBI PADAYACHI	September 7, 2001
RAJAGOPAL Vs. BALACHANDRAN	August 29, 2001
RAJAGOPAL Vs. KALIAPERUMAL	November 21, 2001
RAJAGOPAL Vs. KALIAPERUMAL	November 27, 2001
RAJAGOPALAN Vs. ALAGAMMAL ACHI	March 28, 2001
RAJAH SIR M A MUTHIAH CHETTIAR OF CHETTINAD HUF Vs. COMMISSIONER OF WEALTH TAX	November 26, 2001
RAJAMANI Vs. DDEPUTY COMMISSIONER OF LABOUR AND APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	April 3, 2001
RAJAMANI Vs. SOMASUNDARAM	February 6, 2001
RAJAMMAL Vs. COMMR FOR COLLEGIATE EDUCN	June 27, 2001
RAJAMMAL Vs. SELVI	July 2, 2001
RAJAMMAL Vs. UNION OF INDIA (UOI), REP. BY THE SECRETARY TO GOVT. OF INDIA, MINISTRY OF DEFENCE, NEW DELHI,	November 15, 2001
RAJAPALAYAN MUNICIPALITY Vs. P O ADDL LABOUR COURT	February 27, 2001
RAJARATHINAM Vs. DAVID RAJ	March 30, 2001
RAJASEKARAN AND ORS. Vs. STATE BY INSPECTOR OF POLICE	March 23, 2001
RAJATHI Vs. STATE	April 3, 2001
RAJATHI Vs. ARUKKANI AMMAL	January 25, 2001
RAJEARAJESWARI PACKAGING PRODUCTS Vs. DEV FASTENERS LIMITED	October 29, 2001
RAJENDIRAN Vs. THAMIZHARASI	February 27, 2001
RAJENDRAN Vs. STATE	February 23, 2001
RAJENDRAN Vs. INSPECTOR OF POLICE THIRUVATTAR	February 2, 2001
RAJENDRAN T Vs. CHIEF ENGINEER DISTRIBUTION MADRAS REGIONAL AND SPECIAL OFFICER FOR DISTRIBUTION TNEB	August 9, 2001
RAJENDRAN V Vs. LABOUR COURT MADURAI	September 11, 2001
RAJULU S Vs. MGMT OF AUTHORITY PVT LTD	February 9, 2001
RAJUS GAS SERVICE INDANE DISTRIBUTORS Vs. BALAMBAL	January 3, 2001
RALLIS INDIA LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE COONOOR	September 13, 2001
RAM NARAYAN BHATTED Vs. VIMALA JHAVAR	November 23, 2001
RAMA NAIDU Vs. S K PARTHASARATHY NAIDU	September 27, 2001
RAMADOSS Vs. STATE	July 23, 2001
RAMAGANI AMMAL ALIAS AMINTHAGANI AMMAL Vs. TAMIL NADU ELECTRICITY BOARD	March 2, 2001
RAMAKRISHNAN Vs. STATE REP. BY SUB INSPECTOR	January 18, 2001
RAMALINGAM Vs. VENKATESAN CHETTIAR	January 25, 2001
RAMALINGAM N Vs. SANJAYTRADING CORPN	January 24, 2001
RAMASAMY Vs. MUNIYANDI, BALU THEVAR, G. BHASKAR AND INSPECTOR OF POLICE, PATTUKOTTAI POLICE STATION	October 4, 2001
RAMASWAMY Vs. STATE OF TAMIL NADU	August 27, 2001
RAMASWAMY GOUNDAR Vs. SELLAPPAN	August 17, 2001
RAMASWAMY NAICKER Vs. M KANDASWAMY GOUNDER	August 13, 2001
RAMESH JAGTIANI Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS	April 30, 2001
RAMIAH NADAR Vs. ESAKI AMMAL	August 14, 2001
RAMU AND CO Vs. EGMORE BENEFIT SOCIETY LIMITED	December 7, 2001
RANGANAYAKI AMMAL Vs. V BALAKRISHNA NAIDU	December 6, 2001
RANGASAMI S MGMT OF VELLANDIVALASU WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY EDAPPADI Vs. PRESIDING OFFICER LABOUR COURT SALEM	February 15, 2001
RANI Vs. PUSHPAVENI	August 17, 2001
RASU Vs. PANDIDURAI	November 2, 2001
RATHINAM K Vs. APOLLO ENTERPRISES	June 6, 2001
RAVI @ STEEL RAVI AND SUBRAMANI @ ERANDAIRYARAMM Vs. STATE BY INSPECTOR OF POLICE, CHITHODE POLICE STATION	February 27, 2001
RAZACK TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER ARIYALUR	September 18, 2001
REGIONAL DIRECTOR EMPLOYEES Vs. N DASARATHY	January 3, 2001
REGIONAL PROVIDENT FUND COMMR Vs. SNAP TAP MACHINE ACCESSORIES INDIA P LTD	September 18, 2001
RELIANCE INDUSTRIES LTD Vs. M RAJKUMARI	April 23, 2001
RENGAMMAL AND CO Vs. K VELUCHAMY	April 30, 2001
RENGASAMY R Vs. AMALRAJ A	July 20, 2001
RENUGOPAL Vs. ARULMIGHU GANGAI NARAYANA PERUMAL TEMPLE SIRUVALLUR VILLAGE POLUR TALUK	March 2, 2001
REVATHI RAJASEKARA Vs. VIAYAKUMARAN	February 9, 2001
REVENUE DIVISIONAL OFFICER LAND ACQUISITION SIVAKASI Vs. S ALGARSWAMY	August 10, 2001
ROMAN CATHOLIC CHURCH MANIARAN KUNNU AT AMSI Vs. MARIARULAPPAN	February 26, 2001
ROYAL CONSULTANTS P LTD Vs. CHIEF ENFORCEMENT OFFICER MADRAS	February 13, 2001
RUCHI WORLDWIDE LIMITED Vs. UNION OF INDIA	September 13, 2001
RUKMANI Vs. A S CHINNAIAH	January 25, 2001
RUKMANI AMMAL Vs. ANNAMALAI PILLAI	June 19, 2001
S A SAFIULLAH AND CO SOLE PROP A R SAFIULLAH Vs. UMAIDCHAMD SINGHNI	June 25, 2001
S A SHANMUGAM Vs. P V S BALUSAMY CHETTIAR	January 12, 2001
S AND S INDUSTRIAL AND ENTERPRISES LIMITED Vs. UNION OF INDIA	March 27, 2001
S B SHANKAR Vs. AMMAN STEEL CORPORATION TRICHIRAPALLI	November 8, 2001
S BALACHANDER Vs. COMMISSIONER OF INCOME TAX	December 6, 2001
S BALASUBRAMANIAM EDITOR ANANDA VIKATAN Vs. SECRETARY TAMIL NADU LEGISLATIVE ASSEMBLY	October 15, 2001
S BALASUBRAMANIAN Vs. STATE	March 1, 2001
S BALU Vs. STATE	June 21, 2001
S CHANDRAN Vs. STATE	February 8, 2001
S CHING CHYANG CHING Vs. SECRETARY TO HIS EXCELLENCY	December 8, 2001
S CHING CHYANG CHING VOTER TAX PAYER AND EDUCATIONIST Vs. CHIEF ELECTION COMISSIONER	April 20, 2001
S DHANAKODI Vs. A S DWARAGAN	April 26, 2001
S G KANNAPPAN Vs. S MURUGESAN	October 17, 2001
S GURUSAMY Vs. GOVERNMENT OF TAMIL NADU	August 1, 2001
S J BALAJI Vs. COMMISSIONER H R AND C E DEPARTMENT CHENNAI 34	July 4, 2001
S JABARULLA Vs. COMMISSIONER OF POLICE MADURAI CITY MADURAI	December 6, 2001
S JANAKIRAMAN Vs. UNION OF INDIA	April 23, 2001
S JAYASEELAN Vs. STATE	August 3, 2001
S JOHN BRITTO Vs. CHIEF EDUCATIONAL OFFICER CUDDALORE CUDDALORE DISTRICT	October 13, 2001
S K DORAISAMY Vs. N ELANGOVAN	July 30, 2001
S K MASTHAN Vs. S BIBIJAN	November 9, 2001
S K PARTHASARATHY NAIDU Vs. K RAMA NAIDU	April 23, 2001
S K REAL ESTATES Vs. S AHMED MEERAN	November 13, 2001
S K REAL ESTATES Vs. S AHMED MEERAN	January 13, 2001
S KARUNAKARAN Vs. EX OFFICIO SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT FORT ST GEORGE MADRAS 9	August 16, 2001
S KRISHNAMURTHY JOINT FAMILY MANAGER Vs. THAKKAR K G KRISHNASWAMY	August 17, 2001
S KRISHNAVENI Vs. D RAJAMMAL	February 19, 2001
S LALITHA SUNDARI Vs. R KETHAR NATHAN	July 31, 2001
S LOGANATHAN Vs. V S RANGASAMY	September 13, 2001
S M NAVANEETHAKRISHNAN Vs. STATE	September 6, 2001
S M SHAMSUDEEN Vs. S M S BUCARY WAKF ALAL AULAD ESTATE	January 4, 2001
S MOHAMMAD ALI Vs. BASHEER AHMED	January 19, 2001
S MOHAMMED JAMAL Vs. SUREKA	June 18, 2001
S MOORTHY Vs. R SIVANESAN	February 28, 2001
S MUKUNDAN THAMBI Vs. STATE	March 14, 2001
S MUTHUKRISHNAN SECRETARY HIGH COURT ADVOCATES TAMIL FORUM A 13 P A APARTMENTS 81 LUZ CHURCH ROAD MYLAPORE CHENNAI 4 Vs. GOVERNMENT OF TAMIL NADU	September 18, 2001
S MUTHURAJAN Vs. STATE OF TAMIL NADU	September 4, 2001
S MUTHUVELU Vs. KUTTASAVU SETHURAYAR	September 27, 2001
S N MUKHERJEE Vs. NEPC MICON LIMITED	January 9, 2001
S N VAIRAVELU Vs. P SUNDARAM	June 25, 2001
S P VALLIAMMAL ACHI Vs. ABDUL KHADER JALINI	March 29, 2001
S PALANISWAMY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENTS	April 12, 2001
S R KRISHNAMOORTHI Vs. STATE OF TAMIL NADU	September 11, 2001
S R SATHIYAPRADEEP Vs. STATE OF TAMIL NADU	February 23, 2001
S RAJU Vs. ARULMIGU KAPALEESWARAR TEMPLE MYLAPORE CHENNAI	September 5, 2001
S RAMASAMY Vs. V RANGANAYAKI	March 1, 2001
S RAMASWAMY Vs. STATE	November 5, 2001
S S RAMASWAMY Vs. SPECIAL COMMISSIONER OF CIVIL SUPPLIESAND CONSUMER PROTECTION	June 15, 2001
S SAMIYULLAH Vs. OWNERSAND PARTIES INTERESTED IN THE VESSEL M V MAKAR	August 6, 2001
S SANKARALINGAM Vs. STATE REP	January 25, 2001
S SANKARAN Vs. EMKAY AROMATICS LIMITED	January 23, 2001
S SELVA RAJ Vs. S MARY	August 29, 2001
S SELVARAJ Vs. STATE	June 11, 2001
S SINGARAM Vs. GOVERNMENT OF TAMIL NADU	April 30, 2001
S SIVAGAMI Vs. STATE OF TAMIL NADU	August 9, 2001
S SIVANANDAM Vs. STATE OF TAMIL NADU	March 20, 2001
S SOMASUNDARAM Vs. A SUBRAMANIAN	March 22, 2001
S SUBRAMANIAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING CUDDALORE	July 23, 2001
S SWAMY Vs. G KUMAR	July 13, 2001
S T NEHRU Vs. KRISHNAMURTHY	November 15, 2001
S THIRUNAVUKKARASU Vs. B KANDASUAMY REDDY	April 2, 2001
S V DORAISAMY Vs. T DAYALAN	August 23, 2001
S V S AGRO REFINERIES PRIVATE LIMITED Vs. UNION OF INDIA	November 6, 2001
S V S OIL MILLS Vs. S V S RAJKUMAR TRADING AS AGRO FOODS AND S V S OIL MILLS	July 20, 2001
S V S OIL MILLS Vs. S V S AGRO REFINERIES P LIMITED	June 27, 2001
S VAITHIYANATHAN Vs. LAKSHMI AMMAL	January 31, 2001
S VELLAIKANNU Vs. STATE	November 7, 2001
S VISWANATHAN Vs. MURUGA AGENCIES	August 9, 2001
S. ARUNACHALA NADAR Vs. COMMISSIONER OF INCOME TAX	December 12, 2001
S. KUMARI Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUVANNAMALAI, DISTRICT TIRUVANNAMALAI,	November 21, 2001
S. RAVICHANDRAN Vs. TAMILNADU ELECTRICITY BOARD	September 3, 2001
S.D. AYYAKANNU (DIED) AND OTHERS Vs. SOMASUNDRAM AND OTHERS	October 19, 2001
SABURA TEXTILES Vs. V S KRISHNAMOORTHY	January 9, 2001
SAEEDA IRFANA Vs. INSPECTOR OF POLICE R4 PONDY BAZAR POLICE STATION T NAGAR CHENNAI 17	October 17, 2001
SAILESH T BHANSALI Vs. INSPECTOR OF PLANTATION VALPARAI COIMBATORE DISTRICT	February 15, 2001
SAILESH T BHANSALI Vs. INSPECTOR OF PLANTATIONS	February 12, 2001
SAIT ALIAS CHINNAPPA ALANGARAM Vs. SPECIAL SECRETARY TO GOVT OF TAMIL NADU COOPERATION	August 17, 2001
SAKINA BI Vs. STATE OF TAMIL NADU	October 9, 2001
SAKKUBAI AMMAL Vs. M GANESAN	August 14, 2001
SAKTHIVEL BANKERS Vs. ASSISTANT COMMISSIONER	August 23, 2001
SALEM AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD Vs. COMMERCIAL TAX OFFICER	December 5, 2001
SALEM DISTRICT SOUND SYSTEM ASSOCIATION Vs. UNION OF INDIA	April 19, 2001
SALEM MUNICIPAL COUNCIL Vs. S SHANMUGASUNDARAM DIED	June 19, 2001
SALEM STEEL INDUSTRIES Vs. UNION OF INDIA	September 4, 2001
SAMARASA MUTUAL BENEFIT FUND LTD Vs. STATE OF TAMIL NADU	August 10, 2001
SAMBANDAM SOLVENT EXTRACTION LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED	December 6, 2001
SAMIKANNU CHETTIAR Vs. ARMUGHA CHETTIAR	August 20, 2001
SAMINATHAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE TIRUVARUR DISTRICT	March 19, 2001
SAMPATHLAKSHMI Vs. E A MURTHY	June 18, 2001
SAMSUGAI Vs. STATE	February 6, 2001
SAMUEL ALIAS MANAS Vs. DASAMMA NADATHY	January 25, 2001
SANDEEP S SHAH Vs. INCOME TAX OFFICER CITY WARD IV4	July 23, 2001
SANJAY DALMIA Vs. ASSISTANT COMMISSIONER OF POLICE R 3 POLICE STATION SAIDAPET CHENNAI	May 3, 2001
SANKAR PANDI Vs. UNION OF INDIA	December 6, 2001
SANMUGAM Vs. TRICHY THANJAVUR DIASEAS OF CHURCH OF SOUTH INDIAN ASSOCIATION TRUST	August 27, 2001
SARASWATHI Vs. STATE	March 12, 2001
SARASWATHI AMMAL Vs. VIVEKA PRIMARY SCHOOL	April 30, 2001
SARASWATHY Vs. N PALANISAMY	March 14, 2001
SARAVANAN PILLAI Vs. A S MARIAPPAN	November 26, 2001
SARAWARAYA TEXTILES LIMITED Vs. INTEGRATED FINANCE LIMITED	March 7, 2001
SAROJA Vs. SPECIAL TAHSILDAR LAND ACQUISITION HARIJAN WELFARE CHERANMAHADEVI	March 8, 2001
SAROJA Vs. POORNA MARIYAL	November 6, 2001
SAROJA Vs. STATE	November 8, 2001
SAROJA AMMAL Vs. DURAISAMY	February 27, 2001
SAROJA AMMAL Vs. KRISHNASWAMI NAICKER	April 16, 2001
SAROJINI Vs. GOVERNMENT OF TAMIL NADU	February 14, 2001
SATCHIDHANANDAM Vs. UNION OF INDIA	September 28, 2001
SATHURAGIRI Vs. SUB INSPECTOR OF POLICE ARUPUKOTTAI POLICE STATION	June 18, 2001
SAYARAKSHAI KATTALAI AND ARTHAJAMA KATTALAI ATTACHED TO ARULMIGU KAYAROGANASWAMY AND NEELAYADAKSHI AMMAN THIRUKOIL NAGAPATTINAM Vs. R RADHAKRISHNAN	March 29, 2001
SCIENTIFIC COMPOUNDS AND PROCESSES PRIVATE LIMITED Vs. HANUMAN COTTAGE INDUSTRY	March 8, 2001
SEAHORSE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX CHENNAI 34	February 9, 2001
SECRETARY D G VAISHNAV COLLEGE ARUMBAKKAM CHENNAI 600 106 Vs. T VENKATARAMAN READER AND HEAD POST GRADUATE AND RESEARCH DEPT OF CHEMISTRY D G VAISHNAV COLLEGE CHENNAI 106	November 9, 2001
SECRETARY FEDERN OF BUS OPERATORS ASSN OF T N Vs. UNION OF INDIA	April 30, 2001
SECRETARY GOVERNMENT OF TAMIL NADU SOCIAL WELFARE DEPARTMENT FORT ST GEORGE CHENNAI 9 Vs. PARVATHI	October 5, 2001
SECRETARY TO GOVERNMENT HOME TRANSPORT I DEPARTMENT FORT ST GEORGE CHENNAI 9 Vs. K KOLAPPAPILLAI	November 22, 2001
SEENI KONAR Vs. STATE	February 12, 2001
SEETHALAKSHMI NAGARAJ Vs. CHIEF COMMISSIONER OF INCOME TAX MADRAS	March 16, 2001
SEETHATHIPAL ANTONY Vs. INSPECTOR OF POLICE KUMBAKONAM	November 6, 2001
SEKAR Vs. STATE	March 16, 2001
SELLMORE ADVERTISING P LTD Vs. DEFENCE ESTATE OFFICER	August 3, 2001
SELVAM A Vs. MGMT C ABDUL RAHMAN AND CO	July 11, 2001
SELVARAJ Vs. CHENNASAMY GOUNDER	April 4, 2001
SELVARAJ Vs. STATE THROUGH INSPECTOR OF POLICE GROUND BAZZAAR POLICE STATION PONDICHERRY	March 14, 2001
SELVI Vs. STATE OF TAMIL NADU	February 12, 2001
SENTHAMARAI Vs. S KRISHNARAJ	December 7, 2001
SETHU FILM DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX	January 17, 2001
SHANKAR K Vs. JT REGISTRAR OF CO OPERATIVE SOCIETY	October 1, 2001
SHANMUGADURAI Vs. STATE OF TAMIL NADU	March 23, 2001
SHANMUGARAJA SPINNING MILLS P LTD Vs. SUPERINTENDING ENGINEER I C PERIYAR ELECTRICITY SYSTEM ERODE	December 6, 2001
SHANTHAKUMARI Vs. GOVERNMENT OF TAMIL NADU	August 23, 2001
SHIPPING CORPORATION Vs. MACHADO BROTHERS	December 7, 2001
SHOBANA RAMASUBRAMANYAM Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	November 16, 2001
SHRIRAM CAPITAL TRUST P LTD MADRAS Vs. D B S PROPERTIES LTD MADRAS	October 19, 2001
SIRAJUDEEN Vs. SETHU CHETTIAR	June 29, 2001
SISTER IN CHARGE SOCIETY OF SERVENTS OF MARY CONVENT Vs. ASST P F COMMR	October 8, 2001
SIVAKAMI MILLS LTD Vs. EMPLOYEES STATE INSURANCE CORPN	January 17, 2001
SIVAKUMAR Vs. RAMANATHAN	December 7, 2001
SIVANANDA MILLS LIMITED Vs. THIRUMALAI TRADERS	October 17, 2001
SKYCELL COMMUNICATIONS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 23, 2001
SMITHKLINE AND FRENCH LABORATORIES LIMITED Vs. INDOCO REMEDIES LIMITED MUMBAI	March 19, 2001
SMT SANTHANATHAMMAL Vs. A SOMASUNDARAM DECEASED	June 20, 2001
SO VAIJANTHI, THROUGH HER POWER OF ATTORNEY AGENT, CHOKKANATHAN Vs. RAGHURAMAN @ BHARATHI	March 20, 2001
SOFT BEVERAGES P LTD Vs. E S I CORPN	March 12, 2001
SOMASUNDARAM Vs. REVENUE DIVISIONAL OFFICER DHARAPURAM	December 6, 2001
SOMASUNDARAM AMMAL Vs. K KANTHIMATHINATHA PILLAI	October 29, 2001
SOUNDARA RAJES Vs. STATE OF TAMIL NADU	June 29, 2001
SOUNDARAJAN ALIAS SAMPATH Vs. VENKATARAMAN	July 12, 2001
SOUNDARAMMAL Vs. VASANTHA	January 18, 2001
SOUTH INDIA CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER	September 14, 2001
SOUTH INDIA HOSIERY MANUFACTURERS ASSOCIATION Vs. TEXTILES COMMITTEE SOUTH ZONE	December 7, 2001
SOUTH INDIA SURGICAL COMPANY Vs. K GOVINDAN INCOME TAX OFFICER	June 22, 2001
SOUTHERN RAILWAY TONDIARPET MARSHALLING YARD STAFF CO OPERATIVE CANTEEN LIMITED MADRAS 19 Vs. WORKMEN OF SOUTHERN RAILWAY TONDIARPET MARSHALLING YARD STAFF CO OPERATIVE CANTEEN LIMITED MADRAS 19	July 17, 2001
SPECIAL TAHSILDAR L A ADI DRAVIDAR WELFARE RAMANATHAPURAM Vs. S M SEIGU JALAIUDEEN	March 15, 2001
SPECIAL TAHSILDAR LAND ACQUISITION AIR FORCE STATION UNIT NO I THANJAVUR Vs. FAIZUNNISA	March 23, 2001
SPECIAL TAHSILDAR LAND ACQUISITION BHEL UNIT RANIPET Vs. NARASIMMA GOUNDER	March 13, 2001
SPECIAL TAHSILDAR LAND ACQUISITION SPECIAL MINOR IRRIGATION PROGRAMME VIRUDHUNAGAR Vs. V SANKARALINGA THEVAR	January 31, 2001
SPECIAL TAHSILDAR LAO LAND ACQUISITION II TAMIL NADU HOUSING BOARD MADRAS 35 Vs. T L RADHAKRISHNAN	February 23, 2001
SPENCER AND COMPANY LTD Vs. MANGAL TIRTH ESTATE PRIVATE LTD	February 27, 2001
SRI VAIRAMUDI ENTERPRISES Vs. L R SEETHARAMAN	August 17, 2001
SRIKANT AND CO Vs. VIJAY YARN TRADING COMPANY	February 19, 2001
SRIKANTH Vs. G R EBINEZER	February 20, 2001
SRINIVAS THEATRE Vs. SECRETARY TO GOVERNMENT HOME CINEMA DEPARTMENT FORT ST GEORGE CHENNAI 9	April 26, 2001
SSM PROCESSING MILLS LTD Vs. UNION OF INDIA	November 19, 2001
STANDARD LITERATURE CO P LTD Vs. EMPLOYEES STATE INSURANCE CORPN	March 23, 2001
STATE Vs. M R TAMILARASAN	June 13, 2001
STATE Vs. G BALAGURUNATHAN	July 11, 2001
STATE Vs. K S SUBRAMANIAN	November 5, 2001
STATE Vs. MURUGAN	August 17, 2001
STATE Vs. STALIN	August 9, 2001
STATE Vs. JAYASEELAN	June 15, 2001
STATE BY INSPECTOR OF POLICE, CRIME BRANCH, C.I.D., SALEM DIVISION, HASTHAMPATTI POLICE STATION Vs. VAZHGA VAIYAGAM ENTERPRISES REP. BY ITS MANAGING DIRECTOR, K. PALANISAMY AND ORS.	January 19, 2001
STATE BY PUBLIC PROSECUTOR, MADRAS Vs. VEERAMUTHU	April 17, 2001
STATE DY CHIEF CONTROLLER OF I AND E MADRAS Vs. V R PAREKH	February 13, 2001
STATE OF TAMIL NADU Vs. GOMATHI MILLS VIRVANALLUR	August 17, 2001
STATE OF TAMIL NADU Vs. S L CHITALE 14 SUBBA RAO AVENUE MADRAS 6	September 11, 2001
STATE OF TAMIL NADU Vs. GANESH AUTOMOBILES	September 26, 2001
STATE OF TAMIL NADU Vs. SAKTHI SUGARS LIMITED	December 1, 2001
STATE TRADING CORPORATION OF INDIA LTD Vs. STATE OF TAMIL NADU	October 17, 2001
SUA EXPLOSIVES AND ACCESSORIES LIMITED Vs. S KUMARS NATION WIDE LIMITED	January 30, 2001
SUBBALAKSHMI LAKSHMIPATHY COLLEGE OF SCIENCE REPRESENTED BY ITS PRESIDENT, MADURAI Vs. UNIVERSITY GRANTS COMMISSION AND OTHERS	September 25, 2001
SUBBARAYAN Vs. MURUGESAN	June 18, 2001
SUBBIAH Vs. ESTHER PONNAMMAL	October 30, 2001
SUBBIAH PANDIAN Vs. C BALASUNDARAM	March 9, 2001
SUBRAMANI Vs. SAMPATH	January 12, 2001
SUBRAMANI P Vs. GOVT OF TAMIL NADU	July 20, 2001
SUBRAMANIAN Vs. K PRAKASH	July 2, 2001
SUBRAMANIYA KONAR Vs. PALANI PILLAI	December 14, 2001
SUBRAMANIYA UDAYAR Vs. LAKSHMIBAI	September 13, 2001
SUBRAMANIYAN Vs. VIJAYARANI	January 22, 2001
SUGANTHI SURESH KUMAR Vs. JAGADEESAN	April 20, 2001
SUGUMAR Vs. STATE	February 23, 2001
SUJATHA Vs. KASIVISWANATHAN	November 22, 2001
SUJATHA CHRISTIANA Vs. C THOMAS	March 16, 2001
SUMANGALA STEELS LTD PIPDIC INDUSTRIAL ESTATE METTUPALAYAM PONDICHERRY Vs. GOVERNMENT OF THE UNION TERRITORY OF PONDICHERRY	January 5, 2001
SUMANGALAM STEELS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	October 17, 2001
SUMITRAN ROBERT PETITIONER Vs. SOPHIA RESPONDENT	August 6, 2001
SUN GAS PVT. LTD. Vs. REGISTRAR, TAMIL NADU TAXATION SPECIAL TRIBUNAL AND ANOTHER	September 4, 2001
SUNDAR ALIAS SUNDARARAJAN Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION PALAYAMKOTTAI TIRUNELVELI DISTRICT	March 16, 2001
SUNDARAM FINANCE LTD Vs. BALURGHAT TRANSPORT CO LTD	July 3, 2001
SUNDARAM INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	November 19, 2001
SUNDARAM INDUSTRIES LTD Vs. SUNDARAM INDUSTRIES LTD	November 19, 2001
SUNDARAMBAL Vs. COMMISSIONER CORPORATION OF CHENNAI	December 13, 2001
SUNIL JAIN Vs. NEGARATHINAM	October 19, 2001
SUPERINTENDING ENGINEER COIMBATORE ELECTRICITY DISTRIBUTION Vs. S N SRINIVASAN	November 21, 2001
SUPERINTENDING ENGINEER MADURAI ELECTRICITY DISTRIBUTION CIRCLE MADURAI Vs. NELCO METAL PRODUCTS PVT LTD	November 16, 2001
SUPERINTENDING ENGINEER PERIYAR ELECTRICITY DISTRIBUTION CIRCLE ERODE Vs. PAVATHAL	November 30, 2001
SURYA SERVICE STATION Vs. UNION OF INDIA	September 18, 2001
SUSAINATHAN Vs. T VIJAYAN	July 30, 2001
SUSEELA Vs. RAMASAMI GOUNDER	October 8, 2001
SUSILAMMA Vs. CHANDRAPPA	March 7, 2001
SUYAMBULINGAM HIGHER SECONDARY SCHOOL T N PUTHUKUDI PULLANKUIDL SIVAGIRI TALUK TIRUNELVELI Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS COLLEGE ROAD MADRAS	February 19, 2001
SV LAKSHMANAN Vs. A VENUGOPALA REDDY	March 8, 2001
SWAMY MATCH WORKS Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	January 17, 2001
SWATHY CHEMICALS LIMITED Vs. UNION OF INDIA	November 13, 2001
SYED JAVID ALI Vs. STATE GOVERNMENT OF TAMIL NADU	June 20, 2001
SYEDA ALIYA BEGUM Vs. CHAIRMAN MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD MADRAS	August 21, 2001
SYNDICATE BANK SC ST EMPLOYEES ASSOCIATION MADRAS Vs. ASSISTANT GENERAL MANAGER SYNDICATE BANK MADRAS	October 3, 2001
T A P C M SOCIETY LTD Vs. A A UNDER AUTHORITY P GRATUITY ACT	July 17, 2001
T ALAMELU AMMAL Vs. MANGALAKSHMI	September 6, 2001
T D DAYAL Vs. UNION OF INDIA	December 4, 2001
T FENN WALTER Vs. HONBLE MR JUSTICE E PADMANABHAN JUDGE HIGH COURT MADRAS AND PRESIDENT STATE CONSUMER DISPUTES REDRESSAL COMMISSION PONDICHERRY 12 GREENWAY ROAD RAJA ANNAMALAIPURAM CHENNAI	January 12, 2001
T G RAJAMANI MUDALIAR DIED Vs. T G EKAMBARA MUDALIAR	November 9, 2001
T GANESAN Vs. STATE OF TAMIL NADU	October 19, 2001
T GIRI Vs. Y S MATHIVANAN	April 20, 2001
T K KAMALA Vs. A R THULASI RAO	October 1, 2001
T K PATTABHIRAM Vs. C S RAMAMURTHY	March 21, 2001
T KRISHNAN Vs. STATE	April 16, 2001
T MUNIAPPA Vs. PERUMIAH	October 3, 2001
T N BOOPATHY Vs. T A SATTU	November 7, 2001
T N E B Vs. A MANI	February 22, 2001
T P BHASKAR RAO Vs. MOHAN ALIAS SADASIVAM	March 29, 2001
T SHANMUGAM Vs. CHAIRMAN MADRAS PORT TRUST CHENNAI	July 20, 2001
T V ANGAMUTHU Vs. STATE GOVERNMENT OF TAMIL NADU	August 13, 2001
T V SUBRAMANIAM Vs. STATE OF TAMIL NADU	September 7, 2001
T VETRISELVAN Vs. TAMIL NADU MERCHANTILE BANK LTD	January 10, 2001
TAMIL NADU AGRICULTURAL UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF TAMIL NADU	March 25, 2001
TAMIL NADU AGRICULTURAL UNIVERSITY TEACHERS ASSOCIATION TAUTA Vs. STATE OF TAMIL NADU	March 23, 2001
TAMIL NADU CEMENTS LTD Vs. BALAKRISHNAN	June 26, 2001
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. OSWAL SOLVEN EXTRACTION MADRAS UNIT	June 11, 2001
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. M ARUMUGANAINAR	September 4, 2001
TAMIL NADU CONSUMER PROTECTION COUNCIL THIRUKATTUPALLI RANGE THANJAVUR DIST Vs. STATE OF TAMIL NADU	April 4, 2001
TAMIL NADU ELECTRICITY BOARD Vs. A ANANDAMMAL	April 11, 2001
TAMIL NADU ELECTRICITY BOARD Vs. MURUGAN TALKIES PENNADAM	October 29, 2001
TAMIL NADU ELECTRICITY BOARD Vs. K V TEXTILES P LIMITED	September 20, 2001
TAMIL NADU ELECTRICITY BOARD Vs. NATIONAL INSURANCE COMPANY	September 24, 2001
TAMIL NADU ELECTRICITY BOARD ANNA SALAI CHENNAI 600 002 Vs. TAMIL NADU ALLOY FOUNDRY CO LIMITED HOSUR	July 10, 2001
TAMIL NADU FOODGRAINS MERCHANTS ASSOCIATION LTD Vs. STATE OF TAMIL NADU	September 7, 2001
TAMIL NADU GOVERMENT PANCHAYAT TOWN PANCHAYAT EMPLOYEES ASSOCIATION Vs. DISTRICT COLLECTOR	November 15, 2001
TAMIL NADU HOTELS ASSOCIATION Vs. UNION OF INDIA	July 25, 2001
TAMIL NADU KALYANA MANDAPAM OWNERS ASSOCIATION Vs. U O I	April 30, 2001
TAMIL NADU MIN OPPANTHAKARARKAL MIN EANIPALARKAL CENTRAL ASSOCIATION Vs. TAMIL NADU ELECTRICITY BOARD	September 21, 2001
TAMIL NADU NURSERY PRIMARY MATRICULATION AND HIGHER SECONDARY SCHOOL MANAGEMENTS ASSOCIATION Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT CHENNAI	April 30, 2001
TAMIL NADU OUTDOOR ADVERTISING ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	March 14, 2001
TAMIL NADU STATE TRANS AND TRANS CORPN RETIRED EMPLOYEES ASSOCIATION Vs. STATE OF TSMIL NADU	March 7, 2001
TAMIL NADU STEEL EX EMPLOYEES ASSN Vs. GOVERMENT OF TAMIL NADU	January 18, 2001
TAMIL NADU TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	November 22, 2001
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD CHENNAI Vs. ABAN CONSTRUCTIONS	October 30, 2001
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD MADRAS Vs. SATYANARAYANA BROTHERS PRIVATE LIMITED MADRAS	October 18, 2001
TAMILNADU KALYANA MANDAPAM OWNERS ASSOCIATION Vs. UNION OF INDIA	April 30, 2001
TAN INDIA LIMITED IN LIQUIDATION Vs. SUNDARAM FINANCE LIMITED	November 30, 2001
TECHNO FUTURA INTERNATIONAL LIMITED Vs. T S ANTHONY SAMY	April 12, 2001
THANGAPPAN Vs. STATE BY INSPECTOR OF POLICE, THUCKKALAY POLICE STATION	September 5, 2001
THANGARAJU Vs. STATE	September 6, 2001
THANICKACHALAM Vs. THE STATE OF TAMIL NADU, REP. BY ITS ASSISTANT SUPERINTENDENT, TIRUCHIRAPALLI DIVISION, THANJAVUR, ANTI CORRUPTION AND VIGILANCE DEPARTMENT	July 30, 2001
THANJAVUR SILK HANDLOOM WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED Vs. UNION OF INDIA	September 18, 2001
THE MANAGEMENT OF SREE VENKATESWARA INDUSTRIES Vs. DEPUTY COMMISSIONER OF LABOUR II	June 8, 2001
THIRISOOLAM ANNA HARIJAN BLUE METALWORKS LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED Vs. STATE OF TAMIL NADU	February 12, 2001
THIRUBUVANAM TOWN PANCHAYAT Vs. NABISA BIBI	July 30, 2001
THIRUMALLAR Vs. INSPECTOR OF POLICE N I B C B C I D TRICHY	January 30, 2001
THIRUMURUGA KIRUPANANDA VARIYAR THAVATHIRU SUNDARAN SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST Vs. STATE OF TAMIL NADU	July 31, 2001
THIRUNAVUKKARASU Vs. SANKARIAMMAL	July 4, 2001
THONDIRAJ Vs. CHELLIAH THEVAR DECEASED	October 12, 2001
THOPPA NAICKER Vs. CHINNAMMAL	March 7, 2001
THULASIBALAN Vs. RAJESH	February 23, 2001
TIRUCHENGODE AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	July 17, 2001
TIRUNELVELI DAKSHINA MARA NADAR SANGAM COLLEGE T KALIKULAM POST TIRUNELVELI DISTRICT THROUGH ITS CORRESPONDENT M S ARUNACHALAM NADAR Vs. K GURUSAMY AND CO FIRM VIRUDHUNAGAR THROUGH ONE OF ITS PARTNER NEETHI MOHAN	November 1, 2001
TIRUNELVELI JUNCTION HIGH ROAD KEMALAMUTHU CHARITIES KATTIDA VADAGAI THARKAL SANGAM THROUGH ITS SECRETARY Vs. SETHURAMALINGAM	September 26, 2001
TIRUPATHI NADAR Vs. PAKIYALAKSHMI	February 22, 2001
TKT ALAGAPPAN Vs. VIMALA BALASUBRAMANIAN	February 16, 2001
TMT VILASINI JAYAPRAKASH Vs. SPECIAL TASHILDAR LAND ACQUISITION III TAMIL NADU HOUSING BOARD SCHEME MADRAS 35	April 30, 2001
TNEB Vs. K KAMARUDEEN	June 28, 2001
TOWER STEELS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MADURAI	July 17, 2001
TRUST FOR EDUCATION AND REHABILITATION OF DISABLED ORPHANS AND DESTITUTES Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI	December 4, 2001
U SWAMY AIYAH Vs. VELU KONAR	March 15, 2001
UDUMALPET MUNICIPALITY Vs. A O MAQBOOL	October 11, 2001
UNION BANK OF INDIA Vs. SIX STAR HOSIERIES	February 8, 2001
UNION GOVT OF INDIA Vs. RAJAMOHAN	January 30, 2001
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH HIGH COURT CAMPUS CHENNAI 104	February 14, 2001
UNION OF INDIA Vs. A V SUBRAMANIAN	February 23, 2001
UNION OF INDIA Vs. ASIA TOBACCO CO LTD	April 2, 2001
UNION OF INDIA Vs. KRISHNAMMAL	July 16, 2001
UNION OF INDIA Vs. GREAVES LIMITED	October 3, 2001
UNION OF INDIA Vs. SHREE EMPORIUM	August 1, 2001
UNION OF INDIA Vs. REGISTER C AT	August 7, 2001
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS	December 4, 2001
UNION OF INDIA OWNING SOUTHERN RAILWAY REP. BY ITS GENERAL MANAGER, MADRAS Vs. M/S SHRI GANESHAR TRADERS	January 31, 2001
UNION OF INDIA UOI Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	August 7, 2001
UNITED COMMERCIAL BANK Vs. P CHANDRASEKARAN	July 6, 2001
UNITED INDIA INSURANCE COMPANY LTD MADRAS Vs. T ANDAL AMMAL	June 20, 2001
UNITED LABOUR FEDERATION Vs. UNION OF INDIA	November 28, 2001
UNITED LABOUR FEDERATION Vs. UNION OF INDIA	November 13, 2001
USHA C S Vs. MADRAS REFINERES LTD	January 31, 2001
V C RAMALINGAM Vs. STATE OF TAMIL NADU	October 11, 2001
V ETIAPPAN Vs. S P CHINGLEPUT	October 15, 2001
V GNANASEKARAN Vs. GOVT OF TAMIL NADU	January 20, 2001
V GOPAL Vs. COMMISSIONER OF INCOME TAX	April 10, 2001
V GOPALAKRISHNAN NORTH STREET K ADOUR Vs. HINDUSTAN PETROLEUM CORPN	July 17, 2001
V J SHARMI Vs. SECRETARY SELECTION COMMITTEE CHENNAI	December 12, 2001
V K NANDAGOPAL Vs. K GUNABHOOSHANAM	December 14, 2001
V K PERIASAMY ALIAS PERIANNA GOUNDER Vs. D RAJAN	March 8, 2001
V K SUBRAMANIAM ALIAS V K S MANI Vs. REGISTRAR OF TRADE MARKS	December 20, 2001
V KRISHNA RAMANUJAM Vs. PANDIAN ROADWAYS CORPORATION LIMITED	July 20, 2001
V KRISHNAKUMARI Vs. AUTHORISED OFFICER LAND REFORMS NOW RE DESIGNATED AS ASSISTANT COMMISSIONER LAND REFORMS TIRUNELVELI	November 1, 2001
V KRISHNAN Vs. GOVERNMENT OF TAMIL NADU	September 24, 2001
V M JAMEEL AHMED Vs. INCOME TAX OFFICER	February 27, 2001
V M R TRUST Vs. COMMISSIONER OF INCOME TAX	June 11, 2001
V MADHU ALIAS C V MAATHESH Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	April 18, 2001
V MADHU ALIAS C V MAATHESH Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	October 8, 2001
V N SONAL Vs. NAGAMANICKAM	February 19, 2001
V P LAKSHMI Vs. M SARVOTHAMAN	July 27, 2001
V PANDIAN Vs. K P SUBRAMANIAN	January 25, 2001
V R DEVARAJ Vs. G NARAYANASAMY	October 12, 2001
V RAMADOSS Vs. PAPANASAM PALANIAPPAN CHIT FUNDS PVT LTD	October 8, 2001
V S DHANDAPANI Vs. RANI	February 13, 2001
V S SHANMUGAM Vs. PERSONAL ASSISTANT G TO THE COLLECTOR OF MADRAS OFFICE OF THE COLLECTOR OF MADRAS	July 6, 2001
V SHANMUGHAVEL Vs. COMMISSIONER OF CENTRAL EXCISE	April 30, 2001
V SIVASHAMUGHAM Vs. REGIONAL TRANSPORT NAGAI QUITHE MILLETH DISTRICT AT NAGAPATINAM	July 23, 2001
V SREEKANTAN Vs. REVENUE DIVISIONAL OFFICER PADMANABHAPURAM KANYAKUMARI DISTRICT	February 26, 2001
V SRINIVASAN PROPRIETOR VENGALS 44 1ST STREET SAIT COLONY EGMORE CHENNAI Vs. INDIAN BANK	March 13, 2001
V SUBRAMANI Vs. STATE OF TAMIL NADU	January 18, 2001
V SUNDARAM Vs. P S CHOCKALINGA CHETTIAR	March 9, 2001
V T RANGANAYAKI ANNI Vs. STATE OF TAMIL NADU	July 9, 2001
V TAMILSELVI Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY EGMORE MADRAS 8	September 11, 2001
V THULASI DOSS Vs. V NANDA RAO	October 3, 2001
V V TEXTILES Vs. MAHAVIR FABRICS	August 17, 2001
V. VAIDYANATHAN Vs. K. KALYANARAMAN	April 12, 2001
VADUVAMBAL, Vs. RAMACHANDRAN @ TIRUNAVUKARASU,	November 9, 2001
VAIJANTHI Vs. RAGHURAMAN ALIAS BHARATHI	March 20, 2001
VAIJAYANTHIMALA Vs. A RAMASAMY	January 29, 2001
VAITHYANATHAN V Vs. DY COMMR OF LABOUR	September 27, 2001
VAIYAPURI Vs. M SUNDARESAN	July 20, 2001
VAJJIRAVELU ASARI DIED Vs. ARULMIGHU SRI ARUNACHALESWARAR DEVASTHANAM	February 21, 2001
VALLI Vs. STATE	February 12, 2001
VALLIAMMAL Vs. S ARUMUGHA GOUNDER	January 3, 2001
VALUPILLAI Vs. JAYAMANIAMMAL	February 14, 2001
VANDU MUTHRIAR Vs. SAMANNA	November 2, 2001
VARADAKKAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 20, 2001
VASU CHEMICALS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE MADURAI	March 12, 2001
VASUDEVA PILLAI Vs. KUPPUSWAMI PILLAI	March 29, 2001
VAZIRBUN TRADING CO Vs. COMMISSIONER OF INCOME TAX	February 21, 2001
VE VAIRAVAN CHETTIAR Vs. AR RAMASAMY CHETTIAR	June 19, 2001
VEE KAY AR PAINTS Vs. UNION OF INDIA	February 27, 2001
VEERARAGHAVAN Vs. STATE	September 6, 2001
VEERASAMY Vs. SAPPAI KALAN ALIAS MUNUSAMY DIED	March 30, 2001
VELAYUDHAM Vs. PERUMAL	January 3, 2001
VELIMALAI RUBBER COMPANY LIMITED Vs. STATE OF TAMIL NADU	September 19, 2001
VELLACHAMY Vs. STATE	March 9, 2001
VELLAPANDI Vs. STATE	March 5, 2001
VELLAPPA GOUNDER Vs. PALANIAMMAL	October 8, 2001
VELLAYYAPPA PADAYACHI Vs. SAMINATHA ASARI	January 4, 2001
VELLORE MUNICIPALITY Vs. D DENNISAN	October 4, 2001
VELVETTE INTERNATIONAL PHARMA PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI II	August 28, 2001
VENKATACHALA MOOPAR AND OTHERS Vs. BALASUBRAMANIAN	February 6, 2001
VENKATACHALAPATHY Vs. STATE	December 18, 2001
VENKATESWARA INDUSTRIES Vs. DEPUTY COMMISSIONER OF LABOUR II MADRAS	August 6, 2001
VENUGOPAL Vs. P T RAVICHANDRAN	April 17, 2001
VIBGYAR PLASTICS Vs. K. MUNUSAMY	November 1, 2001
VICTOR PAUL Vs. STATE	September 5, 2001
VICTORIA EDWARD HALL Vs. M SAMRAJ	April 30, 2001
VIJAYAKUMAR Vs. ROMAN CATHOLIC CHURCH	March 16, 2001
VIJAYAN Vs. STATE	February 6, 2001
VIJAYAPURAM CHIT FUND Vs. M M FAROOK	October 19, 2001
VIJAYAPURAM CHIT FUND VIJAYAPURAM Vs. M M FAROOK	October 9, 2001
VIJAYESWARI TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX	October 1, 2001
VIKRANT TYRES LIMITED Vs. UNION OF INDIA	July 12, 2001
VILASINI JAYAPRAKASH Vs. SPECIAL TAHSILDAR LAND ACQUISITION III TAMIL NADU HOUSING BOARD SCHEME MADRAS 35	April 30, 2001
VINAYAKA MISSIONS SANKARACHARIAR DENTAL COLLEGE Vs. MARY NEENA DCUNHA	October 19, 2001
VISWANATHAN Vs. RAMAKRISHNA CHETTIAR	July 30, 2001
VISWAPRIYA FINANCIAL SERVICES AND SECURITIES LIMITED Vs. REGISTRAR OF COMPANIES	June 28, 2001
VKarthikeyan Vs. Registrar of Companies	January 18, 2001
VST INDUSTRIES LTD Vs. JOINT SECRETARY TO GOVT OF INDIA REV	July 18, 2001
W A SHAH ENTERPRISES P LTD Vs. DISTRICT FOREST OFFICER	August 23, 2001
W S INDUSTRIES INDIA LIMITED Vs. INDIAN OVERSEAS BANK	February 5, 2001
W S NISHA Vs. K PADMANABHAN	December 7, 2001
WANKANNER JAIN SOCIAL WELFARE SOCIETY Vs. JUGAL KISHORE SAPANI	July 23, 2001
WARDEN CUM PRINCIPAL Vs. DY COMMR OF LABOUR	December 7, 2001
WEST COAST PAPER MILLS LIMITED Vs. COMMERCIAL TAX OFFICER	December 11, 2001
Y SWAMIDHAS Vs. THAMIL NADU ANAITHU VAGAI OPPANDAKARARGAL SANGAM	October 1, 2001
YADHAVAKRISHNAN N Vs. G M T N STATE TRANSPORT CORPORATION LIMITED	September 20, 2001
YASODAIALIASPOONGAVANAM Vs. KANNAN	January 25, 2001
ZOOM VISION Vs. P MANICKAM	April 16, 2001

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