REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
(SMT.) AMBICKA Vs. CHIEF SECRETARY TO GOVT., PUBLIC (LAW & ORDER	June 27, 2000
A A MOHAMMAD RAFFI Vs. TAMIL NADU ELECTRICITY BOARD MADRAS	July 4, 2000
A ALAGUSUNDARAM Vs. STATE OF TAMIL NADU	February 29, 2000
A BALASUNDARAM Vs. T BALASUBRAMANIAN DECEASED	January 3, 2000
A C C TUTICORIN Vs. COURT OF THE CONSUMER DISPUTES REDRESSAL FORUM	June 14, 2000
A C LAKSHMIPATHY Vs. A M CHAKRAPANI REDDIAR	November 14, 2000
A DURAIKKANNU THEVAR Vs. COLLECTOR RAMANATHAPURAM DISTRICT	February 21, 2000
A GEETHA Vs. G SANKARAN	December 7, 2000
A GNANAM Vs. PALANIAPPA AND CO	September 7, 2000
A K THAGA PILLAI DEAD Vs. MEENAKSHI	August 16, 2000
A KASIAMMAL Vs. CORPORATION OF MADRAS	June 30, 2000
A KOMALAVALLI Vs. MADRAS AREA DEFENCE SERVICES CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD	June 14, 2000
A KRISHNAMURTHY Vs. P ARJUNAN	July 7, 2000
A LOUIS RICHARD Vs. STATE OF TAMIL NADU	January 20, 2000
A M KRISHNAMURTHY PROPRIETOR Vs. SUB DIVISION MAGISTRATE AND REVENUE DIVISIONAL OFFICER VILLUPURAM	November 2, 2000
A MOSSES THAMBI 4 PILLAI Vs. J DURAISINGAM	January 3, 2000
A MURALI AND CO Vs. STATE TRADING CORPORATION OF INDIA LIMITED	November 30, 2000
A MURUGESAN Vs. TMT KUPPAMMAL	October 13, 2000
A MUTHAIAH Vs. JAYAMMAL	December 13, 2000
A PALANISAMY Vs. M KUPPUSAMY	April 17, 2000
A PANDURANGAN Vs. GOWRI	March 16, 2000
A PARVATHAM Vs. BANK OF BARODA	April 7, 2000
A R C PARCEL Vs. POONGOTHAI	August 18, 2000
A S MANICKKAM Vs. RAPUSHPAM	February 8, 2000
A S MOORTHY Vs. DIRECTOR GENERAL C I S F C G O	May 9, 2000
A SADASIVAM Vs. DIRECTOR GENERAL OF POLICE CHENNAI	August 29, 2000
A SAMPATH Vs. PACHAIPPAN	April 7, 2000
A SAVARIAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISISON MADRAS	February 11, 2000
A SENTHILKUMAR Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES SIVAJI NAGAR THANJAVUR	July 28, 2000
A SHEIK DAWOOD Vs. STATE OF TAMIL NADU	November 16, 2000
A SUBRAMANIA MUDALIAR Vs. V G SUBRAMANIA BATTAR	March 28, 2000
A SYED ANSARI ALIAS BABU Vs. UNION OF INDIA	March 23, 2000
A V SIRAJUDEEN Vs. CHIEF EXECUTIVE OFFICER/SECRETARY TAMIL NADU WAKF BOARD 3 SANTHOME HIGH ROAD CHENNAI 4	April 20, 2000
A Y PRABHAKAR KARTHA HUF Vs. ASST CIT	October 19, 2000
A. GANESAN Vs. DIRECTOR GENERAL OF POLICE	November 13, 2000
A. ULAGANATHAN Vs. STATE OF TAMIL NADU	August 4, 2000
ABDUL HAMEED Vs. COMMISSIONER OF POLICE COIMBATORE	April 6, 2000
ABDUL NAZER MAHDANI AND ORS. Vs. STATE REP. BY INSPECTOR OF POLICE, SPECIAL INVESTIGATION TEAM, CB CID, COIMBATORE	August 8, 2000
ABDUL RAHAMAN Vs. BASHEER ALAM	March 28, 2000
ABDUL RAZAK @ RAZAK, Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, CHERANPADI POLICE STATION	August 7, 2000
ABDULLA SARWAR Vs. TMT SNEHALATHA D RAJENDRAN	January 18, 2000
ADDISON AND COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE MADRAS	November 23, 2000
ADYAR VENKATARATNAM NAGAR RESIDENTS WELFARE ASSOCIATION Vs. PANNAI PARAMASIVAM	April 19, 2000
AGNES CORERA Vs. COMMISSIONER OF INCOME TAX	December 13, 2000
AIYNU @ AYYANAR AND ANOTHER Vs. STATE BY INSPECTOR OF POLICE, SHEVAPET POLICE STATION	September 18, 2000
AKBAR BASHA ALIAS RAJESH Vs. STATE	June 20, 2000
ALAGAPPAN Vs. THILAGAM	April 25, 2000
ALAGAR Vs. THE STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT, FORT ST.GEORGE, CHENNAI -600 009 AND THE DISTRICT MAGISTRATE AND COLLECTOR, VIRDHUNAGAR DISTRICT, VIRUDHUNAGAR	April 28, 2000
ALLAHABAD BANK Vs. E THEIVANAI	April 20, 2000
ALWAR CHETTIAR Vs. NATARAJAN PILLAI	December 21, 2000
AMALORPAVA MARY AMMAL DIED Vs. S GOPALARATHINAM TIRUCHIRAPALLAI	December 21, 2000
AMEENA BEEBI ALIAS JAMURTHU BEGUM Vs. P M KHAJA MOHIDEEN	January 7, 2000
ANAND Vs. S M THOMAS	October 13, 2000
ANDAVAR FINANCE P LTD Vs. S MANIKKASWAMI	March 27, 2000
ANGAMUTHU ASARI Vs. PERIYAN	August 4, 2000
ANGLO FRENCH TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX	November 22, 2000
ANJAMMAL DECEASED Vs. STATE OF TAMIL NADU	January 27, 2000
ANLIN UZHIAM Vs. DEPARTMENT OF POSTS	September 8, 2000
ANNA CO-OPERATIVE SPINNING MILLS Vs. ADDITIONAL LABOUR COURT	May 9, 2000
ANNA TRANS CORPN LTD Vs. P O LABOUR COURT	February 1, 2000
ANNADURAI Vs. MAYAZAGHU	November 2, 2000
ANNAMALAI MUDALIAR Vs. KRISHNAVENI AMMAL	April 28, 2000
ANNAMALAI UNIVERSITY CHIDAMBARAM Vs. COMMISSIONER CORPORATION OF CHENNAI	April 6, 2000
ANNAMMAL Vs. ADHI DRAVIDA WELFARE DEPT VELLORE	September 1, 2000
ANNAMUTHAMMAL Vs. ANNADURAI	August 18, 2000
ANNATHAI Vs. MURUGAIAH	March 31, 2000
ANUMA PRECISION TOOL PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	April 25, 2000
APPAJI REDDY Vs. UCO BANK	March 28, 2000
APSARA THEATRE KRISHANGIRI DHARMAPURI DISTRICT Vs. STATE OF TAMIL NADU	June 12, 2000
AR EDUCATIONAL SOCIETY Vs. COMMISSIONER OF INCOME TAX	December 4, 2000
ARCOT TEXTILES MILL LTD ULAGAMKATHAN VILLAGE KALLAKURICHI TALUK Vs. S RAJENDRAN	January 3, 2000
ARIVAZHAGAN Vs. STATE BY INSPECTOR OF POLICE, VIGILANCE & ANTI	January 14, 2000
ARIYAPUTHIRAN Vs. MUNUSAMI	August 9, 2000
ARPANA DUTTA Vs. APOLLO HOSPITALS ENTERPRISES LIMITED	February 18, 2000
ARULMIGHU MEENAKSHI SUNDARESWARAR KOIL KADAIKARARGAL SANGAM MADURAI REGD NO 1 OF 1960 Vs. STATE OF TAMIL NADU	February 10, 2000
ARULMIGHU SRI RANGANATHASWAMY DEVASTHNAM SRIRANGAM Vs. R RAMANUJAM	October 3, 2000
ARULMIGU MARIAMMAN KOIL PATTUDAIYAVIRUPPU AIKUDI TIRUVARUR Vs. DAVID MARIADOSS ST ADAIKALA MARY CHURCH PATTUDAIYAN IRAPPU MUKKUNTHANOOR POST KODAVASAL TALUK TIRUVARUR	August 4, 2000
ARUMUGA THEVAR Vs. RAMASAMY THEVAR	August 4, 2000
ARUMUGAM Vs. HERNIETTE SANDJIVY	November 20, 2000
ARUMUGAM Vs. COMMISSIONER OF POLICE TRICHY CITY TRICHY DISTRICT	June 13, 2000
ARUMUGAM P Vs. MGMT OF VIRALIMALAI CO OPERATIVE LAND DEVELOPMENT BANK LTD	December 11, 2000
ARUMUGHA GOUNDER Vs. TMT PALANIAMMAL	November 7, 2000
Arunachalam Vs. State rep	July 19, 2000
ARVIND C BHAGAT Vs. COMMISSIONER OF CUSTOMS CHENNAI	June 29, 2000
ASHOK KUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION GUINDY	April 12, 2000
ASHOK LEYLAND EMPLOYEES UNION Vs. ASHOK LEYLAND LIMITED	September 19, 2000
ASHOK LEYLAND LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANOTHER	September 19, 2000
ASHOK MUTHANNA Vs. WIPRO FINANCE LIMITED CHENNAI	December 15, 2000
ASHOK MUTHANNA AND OTHERS Vs. CEAT FINANCE SERVICES LTD., REP. BY LEGAL ASSISTANT, G. ALAGUMANI	December 15, 2000
ASHOK U SAMAT Vs. M/S SHANTHI BUILDERS	September 20, 2000
ASIYA MARIYAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT FORT ST GEORGE MADRAS	July 28, 2000
ASOKA BETELNUT COMPANY PRIVATE LIMITED Vs. M C SATHYAVATHY	January 14, 2000
ASSISTANT COMMISSIONER I EXECUTIVE OFFICER ARULMIGU VANA BADRAKALIAMMAN TEMPLE COIMBATORE DISTRICT Vs. T KUMARESAN	January 12, 2000
ASSOCIATION OF ASST ENGINEERS METRO WATER REGN NO 150 84 Vs. MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 19, 2000
ASSOCIATION OF EVENING CLASSES TEACHING STAFF PACHIAPPAS COLLEGE CHENNAI Vs. DIRECTOR OF COLLEGTIATE EDUCATION COLLEGE ROAD CHENNAI	December 22, 2000
ASSOCIATION OF MANAGEMENTS PRIVATE COLLEGES Vs. GOVERNMENT OF TAMIL NADU	November 6, 2000
ATRE MATHI A C Vs. STATE OF TAMIL NADU	November 20, 2000
AURELEC TRUST Vs. ADDITIONAL COLLECTOR OF CENTRAL EXCISE TIRUCHIRAPPALLI	October 20, 2000
AUROBINDO ASHRAM TRUST Vs. KAMAL DORA	July 13, 2000
AVALAPPA Vs. PALANISWAMY DIED	February 29, 2000
AYYANAR Vs. STATE BY INSPECTOR OF POLICE, KALLAKURICHI P.S.	September 7, 2000
AYYAVU K Vs. MANAGEMENT OF THIRUVALLUVAR TRANSPORT CORPORATION LIMITED CHENNAI	February 16, 2000
AZHAGAR Vs. ROMAN CATHOLIC DEVA AROGYAMATHA KOIL	October 31, 2000
B DEENADAYALAN Vs. MANAGEMENT KANCHEEPURAM KAMAKSHIAMMAN SILK HANDLOOM WEAVERS CO OPERATIVE PRODUCTION 8 SALES SOCIETY LIMITED	November 15, 2000
B DEVENDRAKUMAR Vs. R RANGANATHAN DIED	February 29, 2000
B JAWAHAR SAMUEL Vs. J ANNEY ALICE SHARENE	July 28, 2000
B LOGANATHAN Vs. UNION OF INDIA	August 4, 2000
B M A NAJIRA BEGUM Vs. A M S KASSIM	October 24, 2000
B MANAGER NATIONAL INSURANCE CO LTD Vs. R LAKSHMANAN	December 12, 2000
B MURTHY Vs. NIRMALA	February 11, 2000
B RAJAGOPALAN Vs. INDIAN TELEPHONE INDUSTRIES LTD	January 3, 2000
B RAMESH Vs. H NANDEESWARI	February 11, 2000
B SAROJINI Vs. RAJESWARI SUBRAMANIAM	August 17, 2000
B. SHERFUDEEN AND ANR. Vs. STATE REP. BY INSPECTOR OF POLICE, CRIME BRANCH C.I.D., H.Q., CHENNAI	February 18, 2000
BABBY @ SRINIVASAN AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE, TAMBARAM POLICE STATION, TAMBARAM	July 13, 2000
BAJAJ PREETI TULSIDAS Vs. STATE OF TAMIL NADU	February 29, 2000
BAKTHAVATSALAM Vs. ANJAPULI	December 13, 2000
BALAJI ROAD LINES TIRUPUR Vs. DEVASUNDARI	September 8, 2000
BALAN Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVT., PROHIBITION & EXCISE DEPARTMENT, CHENNAI	August 3, 2000
BALASUBRAMANIAM M Vs. MGMT OF T V SUNDARAM IYENGAR AND SONS LTD	November 21, 2000
BALASUBRAMANIAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., PROHIBITION AND EXCISE DEPT., MADRAS	March 10, 2000
BALU & OTHERS Vs. STATE BY INSPECTOR OF POLICE, GANGAIKONDAN P.S., TIRURIELVELI DISTRICT	August 8, 2000
BANK OF INDIA BOMBAY Vs. COMPANY LAW BOARD CHENNAI	September 22, 2000
BANK OF INDIA EGMORE BRANCH MADRAS Vs. K NAGESWARA RAO	April 7, 2000
BASKAR, Vs. STATE BY INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, SALEM	September 29, 2000
BAY OF BENGAL PROGRAMME OF UNITED NATIONS Vs. P NATARAJAN	November 16, 2000
BEEBEE JOHN Vs. SHEIK HUSSAIN	August 28, 2000
BEEMARAO RAMJI Vs. TAMIL NADU SLUM CLEARANCE BOARD	June 12, 2000
BELL SOUTH INTERNATIONAL Vs. CROMPTON GREAVES LIMITED	April 6, 2000
BESTNUT CORPORATION Vs. ASSISTANT COLLECTOR OF CUSTOMS DBK MADRAS	July 24, 2000
BHAGGIYAVATHI Vs. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER PROTECTION CHEPAUK	April 7, 2000
BHANUMATHY AGENCIES Vs. KARUR VYSYA BANK LIMITED	July 7, 2000
BHARAT EARTH MOVERS LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS I	July 25, 2000
BHARAT EARTH MOVERS LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	August 23, 2000
BINNY LTD Vs. ASSISTANT COMMISSIONER OF LABOUR	April 19, 2000
BISWANATH METALS AND ALLOYS Vs. PARKTOWN BENEFIT FUND LIMITED	July 14, 2000
BOEING Vs. COMMISSIONER OF INCOME TAX	December 6, 2000
Bose Vs. State	December 14, 2000
BPL CELLULAR LIMITED COIMBATORE Vs. COMMISSIONER OOTACAMUND MUNICIPALITY OOTY	September 13, 2000
BRITANNIA INDUSTRIES LIMITED Vs. SARA LEE BAKERY	July 14, 2000
BRITANNIA INDUSTRIES LTD Vs. P O SECOND ADDITIONAL LABOUR COURT	November 24, 2000
BRITANNIA INDUSTRIES LTD Vs. REGIONAL DIRECTOR EMPLOYEES	January 5, 2000
BUHARI HOTELS AND MOTELS PVT LTD Vs. L MURUGAN	October 30, 2000
C ARVIND MINOR Vs. SECRETARY SELECTION COMMITTEE	August 31, 2000
C BABU Vs. MANAGEMENT OF MADRAS ACCURATE ENGINEERS	April 7, 2000
C CHINNATHAMBI Vs. STATE OF TAMIL NADU	September 22, 2000
C L RAMAIAH THEVAR Vs. P C BALARAMA RAJA	March 28, 2000
C MASANAM Vs. CHIEF EDUCATIONAL OFFICER MADURAI	June 29, 2000
C MURUGAN Vs. N SAGHADEVAN	February 7, 2000
C P HARISH Vs. CENTRAL WAREHOUSING CORPORATION	August 31, 2000
C PANNIRSELVAM Vs. HINDUSTAN TELEPRINTERS LIMITED	April 18, 2000
C PURUSHOTHAMAN Vs. REGISTRAR HIGH COURT MADRAS	January 5, 2000
C R ENGINEERING AND CONSTRUCTIONS P LTD Vs. MESCO KALINGA STEELS LTD	August 21, 2000
C R I LIMITED CHENNAI Vs. MURALI MANI	November 17, 2000
C R MALAYALAM Vs. OFFICIAL RECEIVER TIRUCHIRAPALLI	November 2, 2000
C R RAMAMURTHY IYER Vs. IDOL OF ARULMIGHU JAMBUKESWARAR AKILANDESWARI TEMPLE	January 18, 2000
C SELVARAJ Vs. COMMISSIONER CORPORATION OF CHENNAI	July 14, 2000
C SIVASANKARAN Vs. STATE	April 11, 2000
C SIVASUBRAMANIAN Vs. STATE OF TAMIL NADU	February 18, 2000
C SUBRAMANI Vs. T SUNDARAM	June 26, 2000
C SUBRAMANIAM Vs. TAMIL NADU HOUSING BOARD	July 28, 2000
C VELLAISAMY Vs. C CHINNAKANNU	September 22, 2000
C. MUTHUSAMY Vs. M/S. I.T.C. BHADRACHALAM FINANCE AND INVESTMENTS LTD., REP. BY V. KUMARASWAMY	October 19, 2000
CANARA BANK Vs. KANDASWAMY	August 4, 2000
CANARA BANK OFFICERS UNION Vs. CANARA BANK	June 30, 2000
CASTROL LIMITED Vs. TELEGANGANA ENTERPRISES	June 29, 2000
CASTROL LIMITED Vs. O MURALI DHAR REDDY	July 19, 2000
CENTRAL BANK OF INDIA Vs. SIGNS INDIA	November 2, 2000
CENTRAL WAREHOUSING CORPORATION Vs. INDERSAIN GOYAL	January 31, 2000
CHAIRMAN AND MANAGING DIRECTOR TAMILNADU MINERALS LTD Vs. P O INDUSTRIAL TRIBUNAL	August 25, 2000
CHAIRMAN T N ELECTRICITY BOARD Vs. G J FERNANDEZ	September 19, 2000
CHANDIRA Vs. ARULMIGU POIGAIKARAI MARIAMMAN TEMPLE AVOOR VALANGAIMAN TALUK THIRUVARUR DISTRICT	November 14, 2000
CHELLAIYAN Vs. EX OFFICIO SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPT	July 18, 2000
CHELLAKUMAR M L A Vs. PUBLIC PROSECUTOR SALEM	August 29, 2000
CHELLAMMAL Vs. GOVT. OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., PUBLIC (LAW & ORDER) DEPT., FORT ST. GEORGE, MADRAS	August 4, 2000
CHELLAMMAL ALIAS CHELLAM Vs. STATE OF TAMIL NADU	October 20, 2000
Chellan Vs. State	June 14, 2000
CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. LAKSHMI NAGAR RESIDENTS WELFARE ASSOCIATION	September 19, 2000
CHENNIMALAI GOUNDER Vs. GOVERNMENT OF TAMIL NADU	October 17, 2000
CHIEF CONTROLLING REVENUE AUTHORITY STAMP ACT AND INSPECTOR GENERAL OF REGISTRATION MADRAS Vs. M S DHANAKODI PILLAI	October 17, 2000
CHIEF CONTROLLING REVENUE AUTHORITY STAMP ACT AND THE INSPECTOR GENERAL OF REGISTRATION 120 SANTHOME HIGH ROAD CHENNAI Vs. SAROJINI MUTHUSAMY	December 22, 2000
CHIEF ENGINEER MILITARY ENGINEER SERVICES CHENNAI Vs. K V NARAYANAN	January 14, 2000
CHIEF EXECUTIVE OFFICER MADRAS METROPOLITAN DEVELOPMENT AUTHORITY EGMORE MADRAS Vs. JUSTICE K S VENKATARAMAN I C S RETD ARBITRATOR	January 7, 2000
CHIEF GENERAL MANAGER STATE BANK OF INDIA CIRCLE TOP HOUSE 21 RAJAJI SALAI CHENNAI Vs. M BALAKRISHNAN	February 16, 2000
CHINARAJ Vs. KANTHASAMY	August 28, 2000
CHINNA PONNU Vs. SECRETARY PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE CHENNAI	February 10, 2000
CHINNAKARUPPAN Vs. STATE BY INSPECTOR OF POLICE, DINDIGUL TALUK P.S.	January 24, 2000
CHINNAMMAL Vs. ELUMALAI	January 14, 2000
CHINNAMURUGAN Vs. STATE BY INSPECTOR OF POLICE	July 6, 2000
CHINNAPILLAI Vs. ANGAPPA UDAYAR	July 28, 2000
CHINNASWAMY GOUNDER Vs. GANGADHARA GOUNDER DIED	June 22, 2000
CHINTHAMANI Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION	January 19, 2000
CHOLAN OKKUVARATHU KAZHAGA UZHIYARGAL SANGAM Vs. STATE OF TAMIL NADU	December 18, 2000
CHOLAN ROADWAYS CORPN LTD Vs. M NAGARAJAN	July 28, 2000
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. P O LABOUR COURT	December 15, 2000
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL VELLORE Vs. PRESIDING OFFICER LABOUR COURT VELLORE	December 15, 2000
CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. GOVERMENT OF TAMIL NADU	July 26, 2000
CHRISTOPHER RAJ Vs. SUB INSPECTOR OF POLICE KALAIKKAVILAI POLICE STATION KANYAKUMARI DISTRICT	December 21, 2000
CIVIL ENGINEERING CORPORATION Vs. SPECIAL TAHSILDAR STAMPS	July 6, 2000
COLLECTOR OF CENTRAL EXCISE COIMBATORE Vs. CAMBODIA MILLS LIMITED	October 16, 2000
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. UNION CARBIDE INDIA LIMITED	October 11, 2000
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. INDIAN OIL CORPORATION LIMITED	September 18, 2000
COLLECTOR OF CUSTOMS MADRAS Vs. GANESH RAJAH ORGANISATION	August 3, 2000
COLLECTOR OF CUSTOMS MADRAS Vs. ORIENT LITHO PRESS LIMITED	November 14, 2000
COMBINED ENGINEERING INDUSTRIES AND AGENCIES P LIMITED Vs. INCOME TAX OFFICER	November 6, 2000
COMMISSIONER H R AND C E A DEPARTMENT MADRAS Vs. K LAKSHMIKANTHAN	March 22, 2000
COMMISSIONER H R AND C E A DEPT NUNGAMBAKKAM HIGH ROAD MADRAS Vs. ARULMIGU KARIAMMAN TEMPLE KOSAVAMPATTY NAMAKKAL TK SALEM DIST	April 8, 2000
COMMISSIONER H R AND C E A MADRAS Vs. P K DASARI CHETTIAR	April 18, 2000
COMMISSIONER HR CE ADMINISTRATION DEPARTMENT NUNGAMBAKKAM HIGH COURT MADRAS 34 Vs. C V SUDHARSAN	April 18, 2000
COMMISSIONER OF C EX Vs. HOME ASHOK LEYLAND LIMITED	October 16, 2000
COMMISSIONER OF CENTRAL EXCISE Vs. CEGAT	October 12, 2000
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL	March 13, 2000
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. CEGAT CHENNAI	March 9, 2000
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL CHENNAI	December 11, 2000
COMMISSIONER OF CENTRAL EXCISE MADRAS Vs. SOUTHERN PETRO CHEMICAL INDUSTRIES CORPORATION LIMITED	October 16, 2000
COMMISSIONER OF CENTRAL EXCISE, MADRAS Vs. CEGAT, MADRAS	March 29, 2000
COMMISSIONER OF GIFT TAX Vs. A C MAHESH	November 22, 2000
COMMISSIONER OF INCOME TAX Vs. ALAGAPPA COTTON MILLS	November 22, 2000
COMMISSIONER OF INCOME TAX Vs. CHANDULAL KAMDAR	November 22, 2000
COMMISSIONER OF INCOME TAX Vs. ANGLO FRENCH TEXTILES LIMITED	November 22, 2000
COMMISSIONER OF INCOME TAX Vs. R RAMACHANDRAN	November 22, 2000
COMMISSIONER OF INCOME TAX Vs. T C ITTY IPE	November 28, 2000
COMMISSIONER OF INCOME TAX Vs. S KAMALAHASAN	November 29, 2000
COMMISSIONER OF INCOME TAX Vs. COATS VIYELLA INDIA LIMITED	November 30, 2000
COMMISSIONER OF INCOME TAX Vs. S P BALASUBRAMANIAM	December 6, 2000
COMMISSIONER OF INCOME TAX Vs. RAMNATH GOENKA DECD	December 4, 2000
COMMISSIONER OF INCOME TAX Vs. METTUR BEARDSELL LIMITED	December 4, 2000
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK	November 13, 2000
COMMISSIONER OF INCOME TAX Vs. S KRISHNA IYER DECD	November 14, 2000
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA SUGARS LIMITED	November 16, 2000
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK LIMITED	November 16, 2000
COMMISSIONER OF INCOME TAX Vs. RANE BRAKE LININGS LIMITED	November 16, 2000
COMMISSIONER OF INCOME TAX Vs. S BALAMMAL	November 20, 2000
COMMISSIONER OF INCOME TAX Vs. K RAJA GOPALA RAO	November 20, 2000
COMMISSIONER OF INCOME TAX Vs. A HARI KRISHNAN	October 12, 2000
COMMISSIONER OF INCOME TAX Vs. M F C INDUSTRIES PRIVATE LIMITED	November 8, 2000
COMMISSIONER OF INCOME TAX Vs. VIJAYA AND SURESH COMBINES	November 8, 2000
COMMISSIONER OF INCOME TAX Vs. THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED	November 9, 2000
COMMISSIONER OF INCOME TAX Vs. TAMILNADU HANDLOOM DEVELOPMENT CORPORATION LIMITED	November 9, 2000
COMMISSIONER OF INCOME TAX Vs. NEYVELI LIGNITE CORPORATION LIMITED	November 6, 2000
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LIMITED	November 6, 2000
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK	August 29, 2000
COMMISSIONER OF INCOME TAX Vs. HANSA CINE EQUIPMENTS	March 3, 2000
COMMISSIONER OF INCOME TAX Vs. N VENKATARAMAN	February 17, 2000
COMMISSIONER OF INCOME TAX Vs. VISPRO FOUNDRY ENGINEERS P LIMITED	February 17, 2000
COMMISSIONER OF INCOME TAX Vs. SAKTHI CHARITIES	February 17, 2000
COMMISSIONER OF INCOME TAX Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU	March 30, 2000
COMMISSIONER OF INCOME TAX Vs. SHAIK MOHAMED ROWTHER SHIPPING AND AGENCIES P LIMITED	March 24, 2000
COMMISSIONER OF INCOME TAX Vs. SAMYUKTHA GOWDA SARASWATHA SABHA	March 24, 2000
COMMISSIONER OF INCOME TAX Vs. SOFT BEVERAGES P LIMITED	December 20, 2000
COMMISSIONER OF INCOME TAX Vs. CHEMICAL HOLDINGS LIMITED	December 20, 2000
COMMISSIONER OF INCOME TAX Vs. MARCO BRANDOLIN	December 20, 2000
COMMISSIONER OF INCOME TAX Vs. S I PARIPUSHPAM	December 19, 2000
COMMISSIONER OF INCOME TAX Vs. NATIONAL ENGINEERING CO MADRAS PRIVATE LIMITED	December 19, 2000
COMMISSIONER OF INCOME TAX V VIJAYA AND SURESH COMBINES Vs. CIT	November 8, 2000
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. P MANONMANI	February 4, 2000
COMMISSIONER OF INCOME-TAX Vs. BHARAT OVERSEAS BANK LIMITED	November 16, 2000
COMMISSIONER OF WEALTH TAX Vs. A M MEYYAMMAL	February 17, 2000
COMMISSIONER OF WEALTH TAX Vs. V T SOMASUNDARAM	November 20, 2000
COMMISSIONER OF WEALTH TAX Vs. R RAMANATHAN CHETTIAR	November 16, 2000
COMMISSIONER OF WEALTH TAX Vs. T M S M AUGUSTEEN DECD	November 15, 2000
COMMISSIONER OF WEALTH TAX Vs. A PACKIRISAMY	November 15, 2000
COMMISSIONER OF WEALTH TAX Vs. A K THANGA PILLAI	November 13, 2000
COMMISSIONER OF WEALTH TAX Vs. A R KRISHNAMURTHY	December 4, 2000
COMMISSIONER OF WEALTH TAX Vs. PRADEEP D KOTHARI	November 28, 2000
COMMISSIONER OF WEALTH TAX Vs. L G BALAKRISHNAN	November 28, 2000
COMMISSIONER OF WEALTH TAX Vs. S L CHITALE	November 22, 2000
COMMISSIONER OF WEALTH TAX Vs. MUTHU ZULAIKHA	July 21, 2000
COMMISSIONER VHENNIMALAI PANCHAYAT UNION Vs. SIDHANATHA TEXTILES PRIVATE LIMITED	December 19, 2000
CONNEMARA HOTEL SPENCER INTERNATIONAL HOTELS LTD Vs. EMPLOYEES INSURANCE COURT	February 21, 2000
CONTINENTAL EXPORTERS Vs. COLLECTOR OF CUSTOMS MADRAS	November 20, 2000
COROMENDAL INDAG PRODUCTS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	October 31, 2000
COUNCIL OF VII ADVENTIST EDUCATIONAL INSTITUTION Vs. REGIONAL P F COMMISSIONER	February 4, 2000
CRESCENT AUTO REPAIRS and SERVICES PVT LTD Vs. KRISHNAN	June 9, 2000
D B KINGSLEY Vs. SHOBA VISWANATHAN	November 10, 2000
D BHICKAM CHAND SOWCAR Vs. B DHILIPKUMAR	March 6, 2000
D E I LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	August 29, 2000
D E I LTD Vs. COLLECTOR OF CUSTOMS	May 29, 2000
D F ROBERT Vs. S VIJAYAKUMARI	February 7, 2000
D GURUSWAMY Vs. STATE OF TAMIL NADU	March 23, 2000
D HARI KRISHNAN Vs. M G R MEMORIAL CHRITABLE TRUST	October 24, 2000
D J DHANRAJ Vs. D VENKATARATHINAM	July 21, 2000
D KANNAN PRE VOCATIONAL INSTRUCTOR S MUTHUKUMARASWAMY AIDED MIDDLE SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER TIRUVANNAMALAI	April 7, 2000
D MALLIGARJUNA RAO Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY CHENNAI	April 7, 2000
D MATSA GANDHI Vs. TAMIL NADU SLUM CLEARANCE BOARD	July 7, 2000
D N UDANI Vs. REVENUE OFFICER CORPORATION OF CHENNAI RIPPON BUILDINGS CHENNAI 3	February 18, 2000
D PACKIARAJ Vs. P KULANTHAIVEL NADAR	September 22, 2000
D RANI BAI Vs. EXECUTIVE ENGINEER HOSUR HOUSING UNIT TAMIL NADU HOUSING BOARD HOSUR DHARMAPURI DISTRICT	August 18, 2000
D SAHUL HAMEED Vs. SWAMY NELLAIAPPAR SRI KANTHIMATHI AMBAL DEVASTHANAM TIRUNELVELI	June 30, 2000
D SENTHUR PANDIAN Vs. A MURUGESAN RESPONDENT	April 18, 2000
DAMBRUN PAULIN Vs. ROLLENDO JOSEPH	August 18, 2000
DANAPAL Vs. STATE	January 27, 2000
DANAPALAN Vs. STATE	March 27, 2000
Davamani Vs. R Rajamoorthy	March 20, 2000
DAVID CHAKRAVARTHY ARUMAINAYAGAM Vs. GEETHA CHAKRAVATHY ARUMAINAYAGAM	March 18, 2000
DEEPAK TRANSPORT AGENCY MADRAS Vs. TRANSFORMERS AND SWITCH GEARS LIMITED	July 18, 2000
DEEPIKA CONSTRUCTIONS Vs. L V RAJENDRAN	January 18, 2000
DEPUTY COMMISSIONER OF INCOME TAX Vs. BEARDSELL LIMITED	March 14, 2000
DEPUTY DIRECTOR Vs. G SUNDHAKAR PUJARI	March 22, 2000
DEVAKUMAR L M V Vs. G M CANARA BANK	December 20, 2000
DEVAKUMAR L M V SENIOR MANAGER CANARA BANK DISTRICT CO ORDINATOR KANCHEEPURAM Vs. GENERAL MANAGER CANARA BANK BANGALORE	December 20, 2000
DEVANATH R Vs. PRESIDING OFFICER LABOUR COURT	May 18, 2000
DEVENDRAN Vs. MUNUSWAMY REDDIAR	June 13, 2000
DEVI Vs. K JAYARAMAN CAVETOR	November 7, 2000
DHANABAKHIYAM ALIAS RASATHI Vs. STATE	September 7, 2000
DHANALAKSHMI Vs. DISTRICT REVENUE OFFICER	August 11, 2000
DHANALAKSHMI Vs. DISTRICT REVENUE OFFICER TRICHY	August 1, 2000
DHANDAPANI Vs. PALANISAMY GOUNDER	June 6, 2000
DHANDAPANI Vs. STATE	September 20, 2000
DHANDAPANI T K Vs. C and M D BANK OF INDIA	November 21, 2000
DILIP KUMAR SUTARIA Vs. M KARTHIK	April 10, 2000
DISTRICT FOREST OFFICER KANYAKUMARI DISTRICT Vs. MUTHUSAMY	June 9, 2000
DIVAKARAN P R Vs. P O LABOUR COURT	December 21, 2000
DIVISIONAL ENGINEER HIGHWAYS TRANS Vs. SECRETARY TAMIL NADU HIGHWAYS	October 13, 2000
DONGHEE VISION INDUSTRIAL COMPANY LIMITED Vs. TUBE INVESTMENTS OF INDIA LIMITED	December 8, 2000
DR. SUBRAMANIANSWAMY Vs. THE STATE REP. BY THE INSPECTOR OF POLICE. TOWN POLICE STATION. PUDUKKOTTAI	June 16, 2000
DURAI MURUGAN Vs. STATE	April 10, 2000
DY REGL DIR E S I C Vs. K A S SONS ERODE	September 29, 2000
E ANNAMALAI Vs. S NIZAR AHAMAD	January 31, 2000
EASWARAN Vs. MANI	December 6, 2000
EBANESAR Vs. STATE	October 30, 2000
EKAMBARANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX	February 17, 2000
ELABI ALIAS MURUGESAN Vs. STATE	November 30, 2000
ELANGO Vs. POONGODI	November 3, 2000
ELANGO Vs. STATE	July 11, 2000
ELANGO P Vs. LABOUR COURT	December 22, 2000
ELANTHAMMAL Vs. ALAGAR	November 15, 2000
ELGI FINANCE LIMITED Vs. MS CORONATION PRINTING INK MANUFACTURING COMPANY	March 2, 2000
ENNORE FOUNDRIES LTD Vs. GOVERNMENT OF INDIA	November 17, 2000
ESSEM GARMENTS Vs. D BALASUBRAMANIAM	April 19, 2000
ESSORPE MILLS LTD Vs. CENTRAL PROVIDENT FUND COMMR	February 10, 2000
EXPRESS NEWSPAPERS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 10, 2000
EZHUMBUR RAILADI SALAIYORA SIRUKADAI VIYABARIGAL SANGAM REG NO 6/97 Vs. COMMISSIONER CORPORATION OF MADRAS RIPPON BUILDINGS MADRAS	June 26, 2000
F ABDUL LATEEF MANAGER OFFICE OF THE GOVERNMENT PLEADER HIGH COURT MADRAS Vs. STATE OF TAMIL NADU	January 24, 2000
FAST COOL SERVICES Vs. P SHANTHAKUMARI	January 3, 2000
FELISRAJ J Vs. INDIAN MEDICAL PRACTITIONERS CO-OPERATIVE	February 10, 2000
FEROZ KHAN Vs. S M S S A FAROOK ALI	July 17, 2000
FIRST LEASING COMPANY OF INDIA LIMITED Vs. ICRA LIMITED	June 23, 2000
FOOD CORPN OF INDIA Vs. EMPLOYEES OF F C I	December 5, 2000
G A MOHAMED MOIDEEN Vs. STATE	March 31, 2000
G A VADIVELU Vs. SHENBAGARAJAN	April 27, 2000
G ANBARASAN Vs. DISTRICT EDUCATIONAL OFFICER CUDDALORE CUDDALORE DISTRICT	April 19, 2000
G CHOCKALINGAM Vs. M VASANTHA	August 4, 2000
G JOTHIMUTHU Vs. S GOPAL	November 24, 2000
G KARUPPIAH Vs. G PANDIYAN	June 27, 2000
G MOHAMED THAJF Vs. BHARATH PETROLEUM CORPN LTD	December 2, 2000
G MOHANDAS Vs. COMMISSIONER OF INCOME TAX	February 16, 2000
G NAGESWARA RAO Vs. R SHANKAR	October 20, 2000
G PURUSHOTHAMAN Vs. PUNJAB ASSOCIATION	March 6, 2000
G RAMANATHAN Vs. STATE OF TAMIL NADU	March 30, 2000
G RANGARAJ Vs. COMMANDANT CISF UNIT	December 8, 2000
G RAVANAN Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	April 25, 2000
G SAMBANDAM SECRETARY ON EXTENSION KANCHEEPURAM CO OPERATIVE HOUSING SOCIETY LIMITED KANCHEEPURAM Vs. T MUTHEESWARAR	September 12, 2000
G THIRUMOORTHY SOLE PROPRIETOR OF KALYANI COVERING Vs. T RADHAKRISHNAN SOLE PROPRIETOR OF THANGAM AGENCIES AND KALYANI COVERING	July 24, 2000
G. KRISHNAMURTHY Vs. THE CHIEF MINISTER OF TAMIL NADU, CHENNAI	August 17, 2000
G. VENKATESAN Vs. INSPECTOR OF POLICE	April 28, 2000
GANAPATHI IYER Vs. SUNDARAMURTHY	April 17, 2000
GANAPATHY SUBRAMANIAM J Vs. CANARA BANK	January 5, 2000
GANDHI AMMAL Vs. GOVERNMENT OF PONDICHERRY	July 18, 2000
GANDHIMATHI APPLIANCES LIMITED Vs. L G VARADARAJU	April 20, 2000
GANESH TALKIES Vs. DISTRICT COLLECTOR NORTH ARCOT AMBEDKAR DISTRICT COLLECTORATE VELLORE	January 13, 2000
GCVINDAPPA NAIDU Vs. SRINIVASALU NAIDU	November 23, 2000
GENERAL MANAGER IBP CO LTD CHETPUT CHENNAI Vs. JAYANTHI SELVARAJAN LICENSEE PROPRIETRIX KAVITHA AGENCIES ATTUR	August 1, 2000
GENL SECY A I T D C Vs. MGMT OF I T D C	March 30, 2000
GNANAIYAN Vs. STATE	March 26, 2000
GOMATHIAMMAL Vs. P MUTHUKRISHNAN	March 13, 2000
GOOD SHEPHERED OUT REACH MISSION EVANGELICAL AND EDUCATIONAL TRUST GO MEET INDIA TRUST Vs. GOVERNMENT OF TAMIL NADU	July 14, 2000
GOODWILL ENGINEERING WORKS Vs. C B E AND C NEW DELHI	May 10, 2000
GOPAL M Vs. MGMT OF STATE EXPRESS TRANS CORPN LTD	August 9, 2000
GOPALA KRISHNAN, PETITIONER IN CRL. R.C. AND CRL. M.P. NO. 1259/2000 AND 1ST RESPONDENT IN CRL. M.P. 2312/2000 Vs. STATE REP. BY THE INSPECTOR OR POLICE, TIRUPUR SOUTH POLICE STATION, TIUPUR, COIMBATORE DISTRICT. 1ST RESPONDENT IN CRL. R.C. AND CRL. M.P. NO. 1259/2000 AND 2ND RESPONDENT IN CRL. M.P. NO. 2312/2000	April 25, 2000
GORDON WOODROFFE LTD Vs. REGL COMMR E P F	January 5, 2000
GORDON WOODROFFE WORKERS AND STAFF UNION Vs. JOINT COMMISSIONER OF LABOUR	February 7, 2000
GOVERNMENT OF TAMIL NADU Vs. THIRUKKOIL PANIYALARGAL SANGAM AMBASAMUDRAM	November 24, 2000
GOVIND DAS PURUSHOTHAM DAS Vs. SHAW WALLACE AND CO LTD	April 27, 2000
GOVINDAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR DHARMAPURI DISTRICT	July 19, 2000
GOVINDARAJULU Vs. K SUBRAMANIAM	August 24, 2000
GOVINDASAMY Vs. PRESIDENT OF INDIA GOVERNMENT OF INDIA NEW DELHI	January 25, 2000
GOVINDASAMY CONDEMNED PRISONER NO 74054 CENTRAL PRISON COIMBATORE Vs. UNION OF INDIA	February 11, 2000
GUHAN SILVER WORKS Vs. MRS JEEVA SUBRARNANIAN	February 29, 2000
GUNAM and KULASEKARAN Vs. STATE	December 12, 2000
GURU ASSOCIATES Vs. B A BALASUBRAMANIAM	March 8, 2000
GURU RAMALINGA Vs. RANI	August 4, 2000
GURUSWAMY M Vs. P O LABOUR COURT	October 12, 2000
GURUSWAMY NADAR Vs. P LAKSHMI AMMAL DIED AND THIRTEEN	October 19, 2000
GURUVAPANDARAM DIED Vs. SITHUSWAMY	March 13, 2000
H F CRAIG HARVEY Vs. COMMISSIONER OF INCOME TAX	February 17, 2000
H M Pandey Vs. State	October 13, 2000
H PRAKASHCHAND CHORDIA Vs. APPROPRIATE AUTHORITY	March 27, 2000
HAFEEZ MOTOR TRANSPORT Vs. DEPUTY REGIONAL DIRECTOR EMPLOYEES STATE	November 2, 2000
HAFEEZ MOTOR TRANSPORT PUDUKOTTAI Vs. DEPUTY REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS	November 24, 2000
HAJEE DR SYED LATHEEFUDDIN SHAH DIED Vs. TAMIL NADU WAKF BOARD MADRAS	April 26, 2000
HAKKIM (A) PAVADAI HAKKITN Vs. STATE OF TAMIL NADU, REPRESENTED BY INSPECTOR OF POLICE, CBCID, COIMBATORE	July 5, 2000
HATIM AND CO Vs. RADHAKRISHNAN	November 17, 2000
HEPSY BELL MOHAN 65 F ROOPA NAGAR RAMANATHAPURAM COIMBATORE Vs. STATE OF TAMIL NADU	July 19, 2000
HI Q ELECTRONICS PVT LTD Vs. BRANCH MANAGER TAMIL NADU INDUSTRIAL INVESTMENT CORPN LTD	July 19, 2000
HIG FLAT OWNERS WELFARE ASSOCIATION Vs. TAMIL NADU HOUSING BOARD	July 7, 2000
HINDU RELIGIOUS AND CHARITABLE ENDOWMENT A DEPARTMENT NUGAMBAKKAM MADRAS Vs. N SIVARAWAJAN NADAR	November 21, 2000
HINDUSTAN LEVER LTD MADRAS Vs. MERIT EDUCATION TRUST	October 13, 2000
HINDUSTAN MOTORS LIMITED Vs. MEMBERS APPROPRIATE AUTHORITY	October 20, 2000
HITECH STEEL INDUSTRIES Vs. SUPERINTENDING ENGINEER CHENGALPATTU ELECTRICITY DISTRIBUTION CIRCLE TNEB CHENGALPATTU	October 25, 2000
HOTEL PEACOCK Vs. PRESIDING OFFICER I ADDITIONAL CITY CIVIL JUDGE AND	January 14, 2000
HUSSAIN SHAW Vs. STATE	November 21, 2000
HYDER SAHIB MOSQUE Vs. ASSISTANT SETTLEMENT OFFICER VILLUPURAM	June 28, 2000
HYFRIC SHOES EXPORTS PVT LTD Vs. M M T C LTD	July 19, 2000
I S P SOLUTIONS INDIA P LTD Vs. KUPPURAJ	February 28, 2000
IBS TECHNOLOGIES PRIVATE LIMITED Vs. INTERNATIONAL BUSINESS SERVICES GROUP PRIVATE LIMITED	September 18, 2000
IDOL OF SRI KAMAKSHIAMMAN AT KANCHEE PURAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION CHEPAUK MADRAS	July 27, 2000
INCOME TAX OFFICER Vs. K JAGADEESAN	February 11, 2000
INDIA PISTONS LIMITED Vs. UNION OF INDIA	March 6, 2000
INDIAN AIRLINES CANTEEN WORKERS UNION Vs. DIRECTOR PERSONNEL INDIAN AIRLINES	April 20, 2000
INDIAN BANK Vs. VALAPADI TEXTILES PVT LTD	July 3, 2000
INDIAN INSTITUTE OF ARCHITECTS Vs. UNION OF INDIA	April 24, 2000
INDIAN OVERSEAS BANK Vs. COMMISSIONER OF INCOME TAX	December 12, 2000
INDIRA GANDHI COLLEGE TRICHIRAPALLI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	November 22, 2000
INDRAVANTHI Vs. KAMALA	June 9, 2000
INTERNATIONAL BUSINESS SERVICES GROUP PRIVATE LIMITED Vs. IBS TECHNOLOGIES PRIVATE LIMITED DEFENDANT	March 2, 2000
INUM BEEVI Vs. K S SYED AHAMED KABIR DIED	November 17, 2000
ION EXCHANGE FINANCE LTD Vs. M/S THE HAILEYBURIA TEA ESTATES LTD EMPLOYEES GRATUITY FUND TRUST	February 7, 2000
ITC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE (A)	February 21, 2000
J APPANDAI RAJAN Vs. DIRECTOR OF ELEMENTARY EDUCATION	March 24, 2000
J GANAPATHY SUBRAMANIAM Vs. DEPUTY GENERAL MANAGER CANARA BANK STAFF SECTION W CIRCLE OFFICE MADRAS	January 5, 2000
J GOPI Vs. STATE OF TAMIL NADU	October 11, 2000
J IBRAHIM Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE NEW DELHI	July 26, 2000
J LEASE AND CO Vs. M S A MOHAMED FAROOQ	February 29, 2000
J O KANNAN Vs. GOVT OF TAMIL NADU	July 14, 2000
J R KAMATH Vs. STATE OF TAMIL NADU	June 30, 2000
JABIRUNNISA BI Vs. KASI NAICKER	March 9, 2000
JAGADEESWARI THIRUNAVUKKARASU Vs. MRS MATHAVI BASKAR	January 7, 2000
JAGANNATHAN V B Vs. STATE BANK OF INDIA	January 4, 2000
JAIKAMAL PAINTS Vs. COMMISSIONER OF CENTRAL EXCISE MADRAS	August 24, 2000
JAMBUNATHAN B M Vs. PRESIDING OFFICER	September 18, 2000
JAYANTHI Vs. MANGALAM	February 29, 2000
JAYAPAUL Vs. STATE	April 18, 2000
JAYARAMA UDAYAR Vs. RAJAMANICKAM	September 29, 2000
JAYCEE ENGINEERING SERVICES Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL MADRAS	August 17, 2000
JAYPEE ELECTRONICS (P) LTD. Vs. A.V. APPASAMY	March 20, 2000
JESU RASIAH Vs. MERCOLIN BABU ALIAS MERCOLIN MOHAN BABU	April 12, 2000
JET AIRWAYS INDIA LTD Vs. JET AIRWAYS THOZHILALAR SANGAM	June 21, 2000
JEYAPAL Vs. STATE	August 2, 2000
JOHN DE BRITTO Vs. GOVERNMENT OF TAMIL NADU	July 28, 2000
JOINT DIRECTOR OF HEALTH SERVICES SIVAGANGAI Vs. SONAI	March 20, 2000
JOLEN INC Vs. SHOBAN LAL JAIN	August 14, 2000
JOSEPH Vs. 1. STATE REPRESENTED BY SUB INSPECTOR OF POLICE, KOLLANKODE, KANYAKUMARI DISTRICT,	December 6, 2000
JOSHPINE Vs. NMOZHI	April 25, 2000
JUGAL KISHOR NARESH KUMAR Vs. UNION OF INDIA	November 17, 2000
K A DAMODHARAN Vs. TANSI FURNITURE WORKS A UNIT OF THE TAMIL NADU	June 29, 2000
K ANDI REDDIAR Vs. OVU AMMAL	February 1, 2000
K BALUCHAMY Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI	April 24, 2000
K CHANDRASEKARAN Vs. O KUMARESAN	July 11, 2000
K CHINNATHAMBI ROWTHAR Vs. K SHANMUGAM	March 8, 2000
K CHOCKALINGAM Vs. R M RAMASAMY SETHU	January 3, 2000
K EKAMBARAM Vs. M/S PALLAVAN TRANSPORT CORPORATION LTD	August 18, 2000
K G KRISHNASWAMY Vs. STATE OF TAMIL NADU	March 30, 2000
K G SUBRAMANIA PILLAI AND SONS Vs. STATE OF TAMIL NADU	July 13, 2000
K GURUSAMY Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT TIRUVALLUR	September 7, 2000
K HAMZA Vs. EMITICI ENGINEERING LTD	January 24, 2000
K JAYAKUMARAN Vs. DISTRICT COLLECTOR DISTRICT MAGISTRATE KANYA KUMARI DISTRICT NAGERCOIL	April 26, 2000
K K MARTHUTHAPPAN Vs. KAMALA	January 14, 2000
K K S MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD CHENNAI	June 26, 2000
K L SUGANTHI Vs. T SAMBALINGAM	January 3, 2000
K M BALASUNDARAM Vs. NARAYANASAMY DIED	October 17, 2000
K M MUNEERUDDIN Vs. P M PUNNOOSE	January 28, 2000
K MATHIVANAN Vs. R JAYALAKSHMI DIED	June 30, 2000
K MOKKAMAYAN Vs. P PUSHPARANI	March 16, 2000
K N PALANIVELU Vs. STATE OF TAMIL NADU	March 23, 2000
K N SADAGOPAN Vs. P VANAJA BHAT	October 13, 2000
K PUDUR PRIMARY AGRICULTURE CO OPERATIVE BANK LIMITED Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSIONER	September 20, 2000
K R M MONEY LENDERS Vs. A MANOHARAN ALIAS DOSS	April 15, 2000
K R MOHAMMAD ALI Vs. MINOR SANTHOSH	July 7, 2000
K RADHAKRISHNAN Vs. ADDITIONAL REGISTRAR MARKETING PLANNING AND DEVELOPMENT OFFICE OF THE REGISTRAR OF CO OPERATIVE SOCIETIES KILPAUK MADRAS 10	March 10, 2000
K RAJA ALIAS K BALASUBRAMANIAN Vs. COMMISSIONER H R AND C E ADMN	February 29, 2000
K RAJMOHAN Vs. N JAYATHILAGAM	November 15, 2000
K S D SIVA PRASAD PROPRIETOR SUNDARARAJA MILLS MADURAI Vs. K A PADMANABHAN PROPRIETOR SRUSHTI DESIGNS CHENNAI	June 16, 2000
K S HAMEED DIED Vs. K MOHD MUTHU	June 9, 2000
K S PANDIAN Vs. G RUKMANI BAI	September 22, 2000
K S R SRIRANGARAJA Vs. PONNIAH THEVAR	January 3, 2000
K S SOUNDARARAJAN Vs. COMMISSIONER H R 8 C E ADMINISTRATIVE DEPARTMENT MADRAS	December 13, 2000
K S SUBRAMANIAN Vs. STATE	January 21, 2000
K SANKAR Vs. G L VIJAYAN	November 21, 2000
K SHANTHASUNDARI Vs. S S MANI	December 22, 2000
K SIVAPRAGASAM Vs. REVENUE DIVISIONAL OFFICER	October 19, 2000
K SUBBAN PAGADAI Vs. S SUBBAN PAGADAI S/O SUBBAN PAGADAI	March 7, 2000
K SUBBIAH NADAR Vs. R NANDAKUMAR	January 3, 2000
K V KALIAPPAN Vs. UNIVERSITY OF MADRAS	August 18, 2000
K V S SALAMMAL Vs. DEBT RECOVERY TRIBUNAL	November 7, 2000
K VENKATANARAYANAN Vs. BALAJI	December 12, 2000
K. ARUNACHALAM Vs. STATE BY INSPECTOR OF POLICE, MAMBALAM POLICE STATION, CHENNAI AND ORS.	December 27, 2000
K. INBASAGARAM Vs. THE DEPUTY SUPERINTENDENT OF POLICE	June 9, 2000
KAALAI MALAR PUBLICATIONS PRIVATE LIMITED Vs. DINAMALAR	March 6, 2000
KALAKRITHI Vs. INCOME TAX OFFICER	December 8, 2000
KALIAMMAI Vs. STATE	April 17, 2000
KALIAMMAL Vs. KARUPPAN	November 3, 2000
KALPAKA TRANSPORT CO LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD	July 5, 2000
KALPAKA TRANSPORT COMPANY LIMITED Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED	December 5, 2000
KALYANI COVERING CHENNAI Vs. KALYANA COVERING RAMANATHAPURAM	July 24, 2000
KAMAKSHI AGENCY Vs. COMMISSIONER OF CUSTOMS MADRAS	November 12, 2000
KAMAKSHI AGENCY Vs. COMMISSIONER OF CUSTOMS CUSTOM HOUSE RAJAJI SALAI MADRAS 1	October 12, 2000
KAMARAJ NAGAR RESIDENTS ASSOCIATION Vs. K MUTHU	January 31, 2000
KANAGU A KANAGESWARAN Vs. STATE	September 18, 2000
KANAKAMMA Vs. KAMALAN	January 14, 2000
KANAKARAJ Vs. SIVAKOZHUNDU	August 10, 2000
KANDASAMY GOUNDER Vs. PALANIAMMAL	November 16, 2000
KANDASWAMY KONAR Vs. KANDASWAMY KONAR	August 31, 2000
KANNAMMAL Vs. SUBATRA	September 20, 2000
KANNAMMAL Vs. MANAGING DIRECTOR PALLAVAN TRANSPORT CORPORATION LIMITED CHENNAI	June 21, 2000
KANNAMMAL Vs. MANNAMMAL	December 11, 2000
KANNAMMAL Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVT., PROHIBITION AND EXCISE DEPARTMENT, FOR ST. GEORGE, CHENNAI AND ANOTHER	July 27, 2000
Kannappan Vs. State	September 11, 2000
KANNIAPPAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR KARUR	March 31, 2000
KANYAKUMARI DISTRICT CONSUMERS CO OPERATIVE WHOLESALES STORES LIMITED Vs. S PARAMESWARI	August 31, 2000
KARTHIK Vs. COMMISSIONER OF POLICE TIRUCHIRAPALLI CITY TIRUCHIRAPALLI	April 7, 2000
KARUMUTHU C SUNDARAM Vs. IND BANK MERCHANT BANKING SERVICES LIMITED CHENNAI	December 18, 2000
KARUPPIAH Vs. INSPECTOR OF POLICE KEERANUR ANNAVASAL POLICE STATION	November 24, 2000
KARUPPUSAMY GOUNDER Vs. RUKMANI	August 4, 2000
KARVANNAN Vs. GOPAL PADAYACHI	December 1, 2000
KASI VISWANATHAN Vs. JAYALAKSHMI AMMAL	August 31, 2000
KATTABOMMAN TRANSPORT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	March 28, 2000
KEDARNATH BRIJLAL Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY Ï¿½	November 17, 2000
KERALA ROADWAYS LIMITED CALICUT Vs. C V RAJU	March 31, 2000
KINJAL ELECTRICALS PRIVATE LIMITED Vs. UNION OF INDIA	March 3, 2000
KOTHARI ENTERPRISES Vs. BANK OF INDIA	April 28, 2000
KOTHARI ORIENT FINANCE LIMITED Vs. TELE DATA INFORMATICS LIMITED	August 10, 2000
KOTTIAMMAL DIED Vs. SOMUTHIRAM	February 8, 2000
KOZHI Vs. STATE	January 24, 2000
KR AYYAVOO SERVAI Vs. N SETHU	November 10, 2000
KRISHNA CHIT FUNDS SATTUR PRIVATE LIMITED SATTUR HAVING ITS OFFICE AT DOOR NO 19 PILLAIYAR KOIL ST SATTUR TOWN AND TALUK Vs. R S PILLAI	April 28, 2000
KRISHNAMURTHY CHETTIAR Vs. THANGARAJU PADAYATCHI	April 20, 2000
KRISHNAN Vs. VALLIAMMAL	November 27, 2000
KRISHNAN Vs. SUBHASHINI	September 8, 2000
KRISHNAVENI Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD CHENNAI 5	April 20, 2000
KULANDAIVELU K Vs. APPELLATE AUTHORITY UNDER TAMILNADU SHOP AND ESTABLISHMENT ACT 1947	October 17, 2000
KUMAR ALIAS WELDING KUMAR Vs. INSPECTOR OF POLICE CHENNAI	March 31, 2000
KUMARESAN N Vs. P O LABOUR COURT	October 31, 2000
KUPPAMMAL Vs. S V KANDASAMI	November 13, 2000
KUPPUSWAMI ALIAS MANNAKATTI Vs. NAGARATHINA GOUNDER	January 19, 2000
KUTHALAKANNU AMMAL Vs. LAKSHMANA NADAR	June 9, 2000
KUTTIAMMAL Vs. ABRAHAM	March 31, 2000
L G VARADARAJULU Vs. MAHARAJA WHITELINE	January 11, 2000
L PALANIAPPAN Vs. ADDITIONAL REGISTRAR MARKETING PLANNING AND DEVELOPMENT OFFICE OF THE REGISTRAR OF CO OPERATIVE SOCIETIES CHEPAULK MADRAS 5	March 6, 2000
L PUTTALINGAM Vs. L SIVALINGAM	January 31, 2000
L S MARIAPPAN 205 DINDIGUL ROAD MADURAI 1 Vs. KUPPAMUTHU	August 9, 2000
L VARADARAJAN Vs. THOMAS	February 29, 2000
LAKSHMI Vs. K JANARDHAN	June 30, 2000
LAKSHMI Vs. AMARAVATHI	August 4, 2000
LAKSHMIAMMAL Vs. EKAMBARA GOUNDER	September 25, 2000
LAKSHMIAMMAL Vs. C P NANJAPPAN	February 9, 2000
LAKSHMIBAI Vs. STATE OF TAMIL NADU	July 21, 2000
LAKSHMIDAS VED Vs. PARAG MAWANI	February 2, 2000
LAKSHMINARAYANAN Vs. VAIGUNDANAMAMANI	January 31, 2000
LARSEN AND TOUBRO LIMITED Vs. STATE OF TAMIL NADU	July 14, 2000
LARSEN AND TOUBRO LTD Vs. STATE OF T N	July 14, 2000
LAVANYA ENTERPRISES Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU ENVIRONMENT AND FOREST DEPARTMENT	April 26, 2000
LAWRENCE S M Vs. TAMIL NADU WAREHOUSING CORPORATION	January 27, 2000
LEATHERSMITH ENTERPRISES Vs. MASTER SHARAN G KARNANI MINOR	February 7, 2000
LEELA RAGHAVAN Vs. ZACHERIA	March 8, 2000
LEMUIR AIR EXPRESS TATA CARGO AGENT Vs. AIR INDIA GOVERNMENT CORPORATION CONSTITUTED UNDER THE AIR CORPORATION ACT 1953 HAVING THEIR REGISTERED OFFICE AT BOMBAY	December 8, 2000
LICENSEE KRISHNA THEATRE PALANICHETTIPATTY THENI Vs. COLLECTOR OF MADURAI DISTRICT MADURAI	March 3, 2000
LICENSEES SRI DEVI THEATRE ARAKONAM Vs. COLLECTOR VELLORE	June 23, 2000
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX	April 12, 2000
LILLY PUSHPAM Vs. GUNASEKARAN	August 23, 2000
LINDU FANCY AND GIFT HOUSE WALLAJAPET NORTH ARCOT AMBEDKAR DISTRICT Vs. STATE OF TAMIL NADU	January 6, 2000
LOGADURAI ALIAS LOGANDURAI Vs. STATE	October 24, 2000
M A RAMAKRISHNAN Vs. STATE OF TAMIL NADU	May 30, 2000
M ANNAMALAI Vs. NATTUKOTTAI NAGARATIAR OYAMADAN THIRUVANNAMALAI	August 18, 2000
M ARUMUGAM Vs. UPASANA FINANCE LIMITED	October 13, 2000
M ARUMUGHAM Vs. SENIOR POST MASTER HEAD POST OFFICE KARUR	March 16, 2000
M BALAKRISHNAN Vs. STATE	March 22, 2000
M BHUVANESWARI Vs. CHIEF OFFICER W A AIR FORCE PROVOST AND SECURITY UNIT AIR FORCE STATION PALLAVARAM CHENNAI	June 13, 2000
M D STATE EXPRESS TRANS CORPN Vs. SHANTI MANOHARAN	June 14, 2000
M GOUTHAMCHAND Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY	March 10, 2000
M IDAYATHULLA Vs. DEPUTY COMMISSIONER/EXECUTIVE OFFICER ARULMIGHU DHANDAYAUTHAPANI THIRUKOIL PALANI DINDIGUL DISTRICT	June 30, 2000
M JAINOON Vs. M AMMANULLA KHAN	February 4, 2000
M JAYARAMAN Vs. CHIEF ENGINEER/PERSONNEL T N E BOARD MADRAS	December 15, 2000
M JOSEPH Vs. DISTRICT EDUCATIONAL OFFICER VIRUDHUNAGAR KAMARAJAR DISTRICT	October 12, 2000
M K ETHIRAJULU Vs. REKHA MALINI	June 20, 2000
M K NARAYANAN Vs. STATE OF TAMIL NADU	March 31, 2000
M K SEETHARAMA NAIDU Vs. POOVAMMAL	October 12, 2000
M KALIAMMAL Vs. COMMISSIONER CORPORATION OF CHENNAI	November 30, 2000
M KANDIAH PILLAI Vs. S MEHALINGAM	October 13, 2000
M KUPPAN Vs. COMMISSIONER OF INCOME TAX	December 1, 2000
M KUPPUSAMY Vs. PUBLIC V O C NAGAR	March 10, 2000
M LALITHA ALIAS M LATHA Vs. R SUBRAMANIAM	December 14, 2000
M M ILIYAS Vs. M R PAKKIRISAMY	July 20, 2000
M M S INVESTMENTS Vs. V VEERAPPAN	January 25, 2000
M MOHANA Vs. BHARATHIYAR UNIVERSITY	August 16, 2000
M MUTHUROYAPPA Vs. MUNIAPPA	February 3, 2000
M P PURUSOTHAMAN Vs. ASSISTANT DIRECTOR OF INCOME TAX PROSECUTION	November 24, 2000
M PALANISAMY Vs. SRIRAMAPURAM TOWN PANCHAYAT	August 2, 2000
M PALANISAMY Vs. P LAKSHMI	April 12, 2000
M PALANIYAPPAN Vs. NACHIMUTHU	March 22, 2000
M QUDRATHULLAH Vs. PATEL SHAMSUNNISSA BEGUM	February 29, 2000
M RAMALINGAM Vs. STATE OF TAMIL NADU	August 3, 2000
M RAVICHANDRAN AND Vs. COMMISSIONER OF POLICE CHENNAI	January 24, 2000
M S SRINIVASA RAGHAVAN Vs. SHRIRAM CHITS and INVESTMENTS LTD	April 24, 2000
M SAROJA DECEASED Vs. STATE OF TAMIL NADU	September 22, 2000
M SELVARAJ Vs. REGIONAL TRANSPORT AUTHORITY TIRUCHIRAPALLI	September 8, 2000
M SILUVI RAJAN Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD CHENNAI 6	July 13, 2000
M SONAIMUTHU Vs. STATE	August 23, 2000
M SUBBIAH Vs. M RAMACHANDRAN	July 28, 2000
M SUBRAMANIAM BROS Vs. COMMISSIONER OF INCOME TAX	December 13, 2000
M SUBRAMANIAN Vs. STATE BANK OF MYSORE HO K G ROAD BANGALORE	August 30, 2000
M THANDAVARAYA POOSALI Vs. M PERIYASAMY ASARI	July 14, 2000
M V S MUTHUVALE AND SONS Vs. EASWARA VADIVAMMAL	April 7, 2000
M V SURESH REDDY Vs. INDIAN BANK	January 11, 2000
M VASANTHALAKSHI Vs. INDIAN BANK	October 17, 2000
M VEERAPPAN Vs. STATE	July 20, 2000
M VIJAYARAGHAVA REDDIAR Vs. CHAIRMAN AND MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	December 5, 2000
M. GULAM RASOOL Vs. T.S. GOVINDARAJAN	January 14, 2000
M. GURULINGAM Vs. NITYANANDAN	September 27, 2000
M.S. KRISHNAN Vs. GOVERNMENT OF TAMIL NADU	September 29, 2000
MADRAS PORT TRUST RAILWAY MENÏ¿½S UNION BHAGAT HOUSE Vs. UNION OF INDIA	August 31, 2000
MADRAS STEEL RE ROLLERS ASSOCIATION Vs. UNION OF INDIA	September 29, 2000
MADURA COATS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI	November 3, 2000
MADURA COATS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI II	December 22, 2000
MADURA COATS LTD Vs. D MATHAN KUMAR	January 21, 2000
MADURA COATS LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT 1936	February 2, 2000
MAHALINGAM Vs. MAHALINGAM	March 22, 2000
MAHALINGAM Vs. PICHAIAMMAL	February 29, 2000
MAHAR BANU Vs. N JUSTIN	July 25, 2000
MAHENDRAN Vs. STATE	June 8, 2000
MALARVIZHI Vs. STATE OF TAMIL NADU	March 22, 2000
MALLIKA Vs. STATE	August 8, 2000
MALLIKARJUNAN Vs. RAMARATHINAM	June 6, 2000
MANAGEMENT CHURCH OF SOUTH INDIA Vs. EDITH PETER	January 6, 2000
MANAGEMENT COIMBATORE DISTRICT CO OPERATIVE MILK PRODUCERS UNION Vs. PRESIDENT OFFICER LABOUR COURT	August 1, 2000
MANAGEMENT COIMBATORE DISTRICT CO OPERATIVE MILK PRODUCERS UNION COIMBATORE Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	August 4, 2000
MANAGEMENT MADURAI NORTH SARVODAYA SANGH AND Vs. S SYED BATCHA	July 6, 2000
MANAGEMENT NLC EMPLOYEES CO-OPERATIVE THRIFT Vs. PRESIDING OFFICER LABOUR COURT	March 27, 2000
MANAGEMENT OF AURO FOOD LIMITED Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE	December 13, 2000
MANAGEMENT OF BINNY LIMITED Vs. ASST COMMISSIONER OF LABOUR MADRAS	April 19, 2000
MANAGEMENT OF CHEM CROWN INDIA LIMITED Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT	March 9, 2000
MANAGEMENT OF DEVI PRESS Vs. S SELVARAJ	June 12, 2000
MANAGEMENT OF ERINKADU ESTATE Vs. P O LABOUR COURT	November 29, 2000
MANAGEMENT OF GLENDALE ESTATE NILGIRIS DISTRICT Vs. PRESIDING OFFICER LABOUR COURT	December 14, 2000
MANAGEMENT OF MADRAS ATOMIC POWER PROJECT EMPLOYEES CONSUMER CO-OPERATIVE STORES LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR	August 18, 2000
MANAGEMENT OF MENON PISTONS PVT LTD SHIROLI KOLHAPUR Vs. LABOUR OFFICER II	April 25, 2000
MANAGEMENT OF N S BUS SERVICE Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT	July 4, 2000
MANAGEMENT OF NAGAMMAL MILLS LIMITED Vs. LABOUR COURT	November 21, 2000
MANAGEMENT OF NEW JAYALAKSHMI VILAS Vs. JOINT COMMISSIONER OF LABOUR A A UNDER PAYMENT	April 11, 2000
MANAGEMENT OF NEW JAYALAKSHMI VILAS Vs. JOINT COMMISSIONER OF LABOUR A A UNDER PAYMENT	January 11, 2000
MANAGEMENT OF ORIENTAL HOTELS LTD Vs. EMPLOYEES STATE INSURANCE CORPN	November 14, 2000
MANAGEMENT OF PANDIAN ROADWAYS CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT	February 7, 2000
MANAGEMENT OF PREMIER MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT	November 17, 2000
MANAGEMENT OF TAMIL NADU GEARS AND SHAFTS CORPORATION Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT	August 17, 2000
MANAGEMENT OF THANJAVUR TEXTILES LTD Vs. P O I ADDITIONAL LABOUR COURT	January 4, 2000
MANAGEMENT OF TRIPLICANE URBAN CO-OPERATIVE Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	April 20, 2000
MANAGEMENT OF WAVIN INDIA LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	December 14, 2000
MANAGEMENT PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION LIMITED VELLORE Vs. PRESIDING OFFICER LABOUR COURT VELLORE	December 14, 2000
MANAGEMENT SRI BALASUBRAMANIAN LORRY SERVICE Vs. PARAMASIVA NADAR	May 9, 2000
MANAGENT OF BHAVANJI MILLS RAJAPALAYAN Vs. DEPUTY COMMISSIONER OF LOBOUR MADURAI	March 3, 2000
MANAGING DIRECTOR ANNAI SATHIYA TRANS CORPN LTD Vs. JANARDHANAM	January 3, 2000
MANAGING DIRECTOR MARUDHU PANDIYAR TRANSPORT CORPORATION KARAIKUDI Vs. SUNDARAM	April 27, 2000
MANAGING DIRECTOR PANDIYAN ROADWAYS CORPORATION MADURAI Vs. S RAJALAKSHMI	February 8, 2000
MANAGING DIRECTOR STEEL AUTHORITY OF INDIA LTD Vs. S CHELLATHURAI	July 27, 2000
MANGAYARKARASI Vs. SUSEELA	January 31, 2000
MANI Vs. BATCHA SAHIB	September 20, 2000
MANI JANAGARAJAN Vs. KAMMAVAR SANGAM	October 30, 2000
MANICKAM Vs. STATE	January 24, 2000
MANICKAM N Vs. ASSISTANT P F COMMR	September 15, 2000
MANICKKAMPILLAI Vs. A SAKUNTALA	June 18, 2000
MARIMUTHU Vs. VIRUDACHALAM	February 2, 2000
MARIYAPPAN Vs. STATE OF TAMIL NADU	March 22, 2000
MARS INCORPORATED 6885 VIRGINIA Vs. CHANDA SOFTY ICE CREAMS	October 23, 2000
MARY NEENA DCUNHA Vs. STATE OF TAMIL NADU	November 10, 2000
MATHIAS PACKAGING LIMITED Vs. HINDALCO INDUSTRIES LIMITED	July 18, 2000
MATHURAIVELAN PILLAI Vs. DISTRICT COLLECTOR DINDIGUL MANNAR THIRUMALAI DISTRICT DINDIGUL	December 19, 2000
MATTER OF : M BALAKRISHNAN Vs. M BALAKRISHNAN	March 22, 2000
MAYA ALIAS HIRA BAI DIED Vs. PREMA	August 25, 2000
MAYA THEVAR Vs. TIRUMANGALAM BADRAKALI MARIAMMAN DEVASTHANAM	April 25, 2000
MAYFAIR KNITTING INDUSTRIES LIMITED Vs. G P VIJAYAKUMAR	October 11, 2000
MAYIL MARK NILAYAM Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS	February 23, 2000
MD NAZIR KHAN Vs. UNION OF INDIA	December 7, 2000
ME ADAMS CHEMICALS MANUFACTURING CO Vs. P NAGARAUN	September 28, 2000
MERCURY MANUFACTURING CO LTD Vs. JOINT COMMR OF LABOUR	November 30, 2000
MESSRS ALLIED BUSINESS SOLUTIONS PRIVATE LIMITED Vs. MESSRS AVAN TEC MEDICAL SYSTEMS PRIVATE LIMITED	June 9, 2000
MESSRS STANDARD LITERATURE COMPANY PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION LIMITED CHENNAI	June 16, 2000
MGMT OF AURO FOOD LTD Vs. P O LABOUR COURT	December 13, 2000
MGMT OF CHEM CROWN LTD Vs. PRESIDING OFFICER I ADDL LABOUR	March 9, 2000
MGMT OF GLENDALE ESTATE NILGIRIS DISTRICT Vs. P O LABOUR COURT	December 14, 2000
MGMT OF HINDUSTAN MOTORS LTD Vs. LAKSHMIAH	July 31, 2000
MGMT OF N S BUS SERVICE Vs. A A UNDER P GRATUITY ACT	July 4, 2000
MGMT OF PANCHAMALAI ESTATE Vs. D GNANASEKHARAN	March 3, 2000
MGMT OF PANDIAN ROADWAYS CORPN LTD Vs. P O LABOUR COURT	February 7, 2000
MGMT OF SYNDICATE BANK MUNICIPAL Vs. J MUTHUKRISHNA	October 19, 2000
MGMT OF TAMIL NADU GEARS AND SHAFTS Vs. P O ADDITIONAL LABOUR COURT	August 17, 2000
MGMT PATTUKOTTAI AZHAGIRI TRANS CORPN LTD Vs. P O LABOUR COURT	December 14, 2000
MINOR PALANIVELU Vs. SADASIVA PADAYACHI DIED	February 4, 2000
MINVARIA OPPANDA THOZHILALAR SANGAM Vs. STATE OF TAMIL NADU	February 18, 2000
MOHAMED ALI Vs. ABDUL SINAB	November 3, 2000
MOHAMEDPURA PARIMALA SUNNATH JAMATH MASJID AND JAMILA MADARASA COMMITTEE Vs. AKBAR ALI	August 9, 2000
MOHAMMED AND SONS Vs. ABBASBHAI JODHPURWALA	February 4, 2000
MOHAMMED SHEIK Vs. MOHAMMED FASIL YOUSUF	January 3, 2000
MOHAN Vs. THAYUMANAVA SAMY	April 10, 2000
MOHAN Vs. DALMIA MAGNESITE CORPORATION SALEM	April 7, 2000
MOHAN Vs. STALE BY INSPECTOR OF POLICE ARALVOIMOZHI POLICE STATION	December 13, 2000
MOHAN BREWERIES AND DISTILLERIES LIMITED Vs. COLLECTOR OF CUSTOMS APPLS MADRAS	June 23, 2000
MOSES Vs. COMMISSIONER OF POLICE CHENNAI CITY	March 21, 2000
MOWBRAYS FLATS OWNERS ASSOCIATION Vs. C A M RIAZUDDIN ALIAS RIAZUDDIN MOHAMMED	January 31, 2000
MRF LTD Vs. INTERNATIONAL POLYMER EQUIPMENT CORPORATION 20998 SOUTH MAIN ST AKRON OHIO 44301 USA	February 7, 2000
MRS VARSHA S METHA AND ANR Vs. DAY MAR APPARELS PVT LTD AND ORS	December 18, 2000
MURUGAN Vs. STATE	June 21, 2000
MURUGAN Vs. STATE	August 16, 2000
MURUGAN FINANCE ARNI Vs. SENTHILNATHAN	January 31, 2000
MURUGEAN S Vs. FIRST ADDL LABOUR COURT	July 18, 2000
MURUGESAN Vs. RAMALAKSHMI	June 19, 2000
MURUGESAN Vs. STATE OF TAMIL NADU	April 7, 2000
MURUGESAN S Vs. FIRST ADDITIONAL LABOUR COURT MADRAS	July 18, 2000
MUTHU Vs. STATE	October 10, 2000
MUTHU N Vs. EXCUTIVE DIRECTOR BHARAT HEAVY ELECTRICALS LTD	March 20, 2000
MUTHUKRISHNA VARADARAJULU Vs. CHIEF ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE CHENNAI	November 30, 2000
MUTHURAMALINGAM Vs. PRIYA	November 21, 2000
MUTHUSAMY Vs. MEENAKSHI SUNDARAM	September 8, 2000
MUTHY VELU Vs. G KANNAMMAL	November 8, 2000
N BABU Vs. SUB INSPECTOR OF POLICE CUDDALOREAND ANOTHER	June 28, 2000
N BABY NAIR Vs. COMMISSIONER CORPORATION OF CHENNAI	October 25, 2000
N CHELLADURAI Vs. GOVERNMENT OF TAMIL NADU	June 30, 2000
N DAKSHINAMOORTHY Vs. ALPHONSEA CELESTINE KAMALA BENJAMINE	January 6, 2000
N DHANDAPANI Vs. SELVIN ALIAS SELVAM	March 24, 2000
N G BALARAMAN Vs. SUB INSPECTOR OF POLICE G8 SITHAMOOR PS KANCHEEPURAM DISTRICT	August 8, 2000
N HUMAYUN Vs. GOVT OF TAMIL NADU	July 5, 2000
N JANAKIRAMAN Vs. STATE	November 30, 2000
N JAYARAMAN Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT	March 29, 2000
N JEISI DEISI Vs. STATE OF TAMIL NADU	February 23, 2000
N KANDASWAMI Vs. COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT MADRAS	April 28, 2000
N KUMARASAMI Vs. COLLECTOR OF CHENGALPATTU KANCHEEPURAM	January 25, 2000
N KUMARASWAMY GURAKKAL Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS NURIGAMBAKKAM MADRAS 34	June 28, 2000
N L C WORKERS PROGRESSIVE UNION Vs. NEYVELI LIGNITE CORPN LTD	November 3, 2000
N M MOHAMMED KHAN Vs. M/S SRI MURUGAN FISHERIES P LTD	January 14, 2000
N M SELVAKUMAR Vs. STATE OF TAMIL NADU	November 6, 2000
N MOHANRAJ Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION	December 14, 2000
N NALLASAMY GOUNDER Vs. GOVERNMENT OF TAMIL NADU	August 2, 2000
N PALANI Vs. P LAKSHAVATSALU CHETTIAR	August 30, 2000
N PALANIAPPAN Vs. GOVERNMENT OF TAMIL NADU	July 10, 2000
N PONNUSAMY Vs. RETURNING OFFICER AND SPECIAL GRADE EXECUTIVE OFFICER INAM KARUR TOWN PANCHAYAT VENGAMEDU KARUR TALUK	December 18, 2000
N R GOPAL Vs. K G BANUMATHI	February 7, 2000
N R VAIRAMANI Vs. UNION OF INDIA	October 20, 2000
N S SYED ABDUL FATAH SAHIB EX MANAGING TRUSTEE OF NAGORE DARGAH Vs. S SAHA SYED SAHIB	January 24, 2000
N S YAMUNA Vs. A VENUGOPAL	August 11, 2000
N SREEDHARAN NAIR Vs. STATE OF TAMIL NADU	August 30, 2000
N SUBRAMANIA GURUKKAL DIED Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADRAS	March 30, 2000
N. SASIKALA Vs. STATE BY THE ADDITIONAL SUPERINTENDENT OF POLICE, CB CID, CHENNAI	July 10, 2000
NAGAMANICKAM Vs. STATE	August 9, 2000
NAGARAJ Vs. KANNIAH KONAR	September 8, 2000
NAGARJUNA FINANCE LIMITED Vs. ASHOKRAJ	August 1, 2000
NALINI Vs. DHANDAPANI NAIDU	September 11, 2000
NALLALAGU POLYTECHNIC MANAGING COMMITTEE KAMARAJ EDUCATION AND RESEARCH FOUNDATION TRUST MADRAS Vs. D SIVAKUMAR	February 23, 2000
NALLAMMAL Vs. DHANSHKODI	August 8, 2000
NALLAN ALIAS KEERIMUTHAN Vs. VELLAIYANKUDUMBAN	April 19, 2000
NAMASIVAYA THEVAR Vs. MUNICIPAL COMMISSIONER MANNARGUDI	July 12, 2000
NARASIMHA MILLA LTD Vs. REGL DIR E S I C	January 20, 2000
NARAYANAN P Vs. PRESIDING OFFICER II ADDL LABOUR COURT	August 2, 2000
NARENDRA KUMAR MOHNOT Vs. STATE	November 21, 2000
NASIR ALIAS NASER Vs. STATE	June 20, 2000
NATARAJAN Vs. STATE OF TAMIL NADU	July 5, 2000
NATARAJAN Vs. PRESIDING OFFICER	January 21, 2000
NATARAJAN A Vs. MGMT OF SALEM CENTRAL CO OPERATIVE BANK	October 19, 2000
NATIONAL INSURANCE CO LTD Vs. SUNDER RAJ	January 7, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. V VELAMMAL	March 2, 2000
NAVU GOUNDER Vs. GOVINDASAMY GOUNDER	July 28, 2000
NAZEER Vs. N T THAYAMMAL	January 31, 2000
NAZIR AHMED Vs. A RAMACHANDRAN	August 28, 2000
NE PLUS TECHNOLOGIES PRIVATE LIMITED Vs. STATE	December 8, 2000
NEG MICON A/S ALSVAI 21 DK 8900 RANDERS DENMARK Vs. NEPC INDIA LIMITED	July 11, 2000
NEHRU Vs. STATE	December 7, 2000
NELAMEGA BHATTACHARIAR Vs. T R GOVINDARAGHAVAN	February 11, 2000
NEPC AGRO FOOD LIMITED V HINDUSTAN THOMPSON ASSOCIATES LIMITED OSA NO 69 OF 2000 AND CMP NO 5072 OF 2000 AND NEPC MICON LIMITED Vs. HINDUSTAN THOMPSON ASSOCIATES LIMITED OSA NO 70 OF 2000 AND CMO NO 5073 OF 2000	November 14, 2000
NEW AMBADI ESTATES PRIVATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER	April 27, 2000
NEW INDIA ASSURANCE CO LTD Vs. KALIATHAL	June 6, 2000
NEW INDIA ASSURANCE CO LTD Vs. A SHARIFA BIVI	January 14, 2000
NEW INDIA ASSURANCE CO LTD Vs. R JAYALAKSHMI	July 28, 2000
NEW INDIA ASSURANCE CO LTD Vs. MANI	December 12, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S PARAMASIVA MOOPANAR	March 3, 2000
NEW ROYAL TALKIES Vs. DISTRICT COLLECTOR THIRUNELVELI	February 11, 2000
NEYVELI LIGNITE CORPORATION LTD Vs. M/S HOTEL BLUE DIAMOND	February 29, 2000
NIPPON ENTERPRISES SOUTH PARTNERSHIP FIRM Vs. UNION OF INDIA	July 11, 2000
NODS WORLDWIDE LIMITED Vs. STATE	July 21, 2000
NU BUILT HOUSING and PROPERTY DEVELOPMENT PVT LTD Vs. A KRISHNAN	August 14, 2000
OFFICIAL RECEIVER SALEM Vs. DR K CHANDRASEKARAN	March 8, 2000
ONIDA SAVAK LIMITED Vs. MUTHUMEERA AGENCIES	August 17, 2000
OOTHU ESTATE SINGUMPATTI GROUP Vs. P O LABOUR COURT	July 14, 2000
OOTHU ESTATE SINGUMPATTI GROUP NELLAI KATTABOMMAN DISTRICT Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI	July 14, 2000
OOTY GATE HOTEL Vs. COMMISSIONER UDAGAMANDALAM MUNICIPALITY UDAGAMANDALAM THE NILGIRIS DISTRICT	August 29, 2000
ORIENTAL INSURANCE COMPANY LTD Vs. G RAMASAMY	February 4, 2000
OVERSEAS SANMAR FINANCIAL LIMITED Vs. SIVAKAAMI MILLS LIMITED	August 31, 2000
P AATHI Vs. CHAIRMAN TAMIL NADU HOUSING BOARD CHENNAI	March 31, 2000
P DURAIPANDI Vs. RAMANATHAPURAM MUNICIPAL CORPORATION	September 11, 2000
P JAYAKUMAR Vs. STATE OF TAMIL NADU	October 19, 2000
P JOSEPH Vs. M T SANTIAGU	April 17, 2000
P K M FINANCE AND INVESTMENT T N PRIVATE LIMITED Vs. REV FR SEBASTIAN PANTHAPLAKAL CMI PARISH PRIEST ST THOMAS CHURCH KANYAKUMARI	August 4, 2000
P K R SETHURAMAN Vs. A 1480 PANNAIKADU CO OPERATIVE STORES LTD PANNAIKADU	May 9, 2000
P K VIJAYAN Vs. M/S KALAIMAGAL ACCOUNT BOOK SHOP	February 29, 2000
P KALAIVANI Vs. STATE OF TAMIL NADU	April 12, 2000
P KAMAKSHI ALIAS KALA JACOB Vs. P DEVAKI	March 13, 2000
P MAHESWARI Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE MADRAS 9	March 8, 2000
P MARIAMMAL Vs. PADMANABHAN	August 1, 2000
P N PALANI Vs. MICO PLAST INDUSTRIES	July 10, 2000
P N RADHAKRISHNAN Vs. GOVERNOR RESERVE BANK OF INDIA BOMBAY	January 4, 2000
P PERIYASWAMY ALAGU Vs. SENIOR INTELLIGENCE OFFICER CHENNAI	July 25, 2000
P R SHANKAR RAO Vs. JOSEPH AND JOSEPH REGIS KALINGARAYAR	October 13, 2000
P RAJA Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE	April 27, 2000
P RAJENDRAN Vs. DISTRICT COLLECTOR SALEM	April 12, 2000
P RAMAMOORTHI DR Vs. MADURAI KAMARAJ UNIVERSITY	November 17, 2000
P RAMANATHAN Vs. INCOME TAX OFFICER	November 17, 2000
P RAVI KUMAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY MADRAS	January 25, 2000
P S DEVARAJAN Vs. R GEETHA	February 29, 2000
P S SALAHUDDIN Vs. C SHAMEEMUNNISSA	January 28, 2000
P SARASWATHI Vs. COMMISSIONER OF POLICE CHENNAI	August 1, 2000
P SOMU Vs. COMMISSIONER VELLORE MUNICIPALITY	August 11, 2000
P SOUNDARYA Vs. INCOME TAX OFFICER	February 3, 2000
P SRINIVASAMURTHY Vs. P LEELAVATHY	March 7, 2000
P SUBRAMANIAN Vs. JOINT REGISTRAR OF COMPANY OP SOCIETIES TIRUCHIRAPALLI	August 25, 2000
P SUBRAMANIAN UDAYAR Vs. ESWARI	December 5, 2000
P U REGI Vs. SUPERINTENDENT OF CENTRAL EXCISE MADURAI	November 22, 2000
P URegi Vs. State	November 22, 2000
P V ATCHUTHAN Vs. BALUSSERY BENEFIT CHIT FUND PVT LTD	November 7, 2000
P VASUVAITHIAR Vs. R M RANGOO CHETTIAR	January 3, 2000
P VELU CHETTIAR Vs. CHIEF COMMISSIONER OF INCOME TAX	November 17, 2000
P. KINGSLY GOLDWIN Vs. STATE BY THE SUPERINTENDENT OF POLICE AND P. DHARMARAJ	February 15, 2000
P. RANU Vs. P. KRISHNAN	March 28, 2000
P.S.M. NAZEER ALIAS P.M. ABDUL NAZEER Vs. M.J. COMPANY	January 31, 2000
PACHAMUTHU KONAR Vs. CHINNAPPA KONAR	February 11, 2000
PADAVETTAI Vs. STATE OF TAMIL NADU	April 20, 2000
PADMINI SIVASUBRAMANIAN Vs. PANKAJ KUMAR BANSAL I A S SUB COLLECTOR TALUK OFFICE TIRUPPUR COIMBATORE DISTRICT	August 14, 2000
PAKKIAMMAL Vs. ANAIAPPAN	July 14, 2000
PALANI Vs. COMMISSIONER HR AND CE ADMINISTRATION DEPT NUNGAMBAKKAM CHENNAI 34	December 1, 2000
PALLIPATTI POLANNA Vs. AMBATI LAKSHAMMA	June 30, 2000
PALS ENTERPRISE Vs. ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF TAMIL NADU HIGH COURT CAMPUS CHENNAI	April 28, 2000
PANDIAN Vs. A ABITHA BEGAM	November 21, 2000
PANDIAN ROADWAYS CORPN LTD Vs. P O PRINCIPAL LABOUR COURT	December 21, 2000
PANDIAN ROADWAYS CORPORATION Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT	March 28, 2000
PANDIAN ROADWAYS CORPORATION LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT MADURAI	December 21, 2000
PANDIAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	December 21, 2000
PANDIAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	July 21, 2000
PANDIAN ROADWYS CORPORATION LTD Vs. P O PRINCIPAL LABOUR COURT	June 9, 2000
PANKAJAM PARTHASARATHY Vs. KASTURI GUNA SINGH	September 27, 2000
PARAMASIVAM V Vs. MANAGEMENT OF MADRAS RUBBER FACTORY	February 4, 2000
PARIMALA PRABHAKAR Vs. MRS MADAN BAI	March 8, 2000
PARTHASARATHY M Vs. DY COMMR OF LABOUR	March 16, 2000
PATEL FIELD MARSHAL AGENCIES Vs. TELANGANA ENTERPRISES	June 29, 2000
PATEL ROADWAYS LTD Vs. INDO MATUSUSHITA APPLIANCES CO LTD	March 6, 2000
PATHAALIAS PATHACHALAMALIAS PATHAMANABAN Vs. STATE BY INSPECTOR OF POLICE R 3 ASHOK NAGAR POLICE STATION	December 13, 2000
PERIASAMY A Vs. ANNA TRANSPORT CORPORATION LTD	February 16, 2000
PERIYANNAN Vs. STATE BY INSPECTOR OF POLICE	September 5, 2000
PERUMAL Vs. STATE	November 24, 2000
PERUMALSAMY Vs. DEVARAJ AMMAL	January 18, 2000
PETER JABARAJ Vs. K ARUNACHALAM	January 3, 2000
PETHU CHETTIAR Vs. SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDA WELFARE CHIDAMBARAM CUDDALORE	August 21, 2000
PICHAI Vs. NATARAJAN	March 20, 2000
PICHAI SENDAPIRIYAR Vs. RAMASAMY VANNIAR	March 31, 2000
PITCHAMMAL Vs. COLLECTOR KANYAKUMARI DISTRICT NAGERCOIL	May 4, 2000
PLANTERS ASSOCIATION OF TAMIL NADU Vs. GOVERNMENT OF TAMIL NADU	September 22, 2000
PONNUSAMY Vs. STATE	September 4, 2000
PONNUTHAYEE AMMAL ALIAS MAYAKKA Vs. STATE	November 14, 2000
PRAMEELA RAVINDRAN Vs. P LAKSHMIKUTTY AMMA	June 16, 2000
PRASAD FILM LABORATORIES Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	November 3, 2000
PRECOT MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 7, 2000
PREETHAN LALCHAND MAHTANI Vs. SUDHIR V JOSHI	July 28, 2000
PREMA Vs. K V RAMI REDDI	February 29, 2000
PREMIER INDUSTRIES DRIVES PRIVATE LIMITED Vs. W E TECHNOLOGIES PRIVATE LIMITED	June 20, 2000
PREMIER INSTRUMENTS AND CONTROLS LIMITED Vs. PERFECT AUTOMOTIVE COMPONENTS	February 3, 2000
PREMIER POLYTRONICS LTD Vs. ASSISTANT REGIONAL DIRECTOR EMPLOYEES	February 22, 2000
PRESTIGE HOUSEWARES INDIA LIMITED Vs. PRESTIGE	February 7, 2000
PUBLISHER SPORTSTAR MAGAZINE CHENNAI Vs. GIRISH SHARMA	December 21, 2000
R AMUDHA SELVI Vs. GOVINDARAJ GOUNDER	April 19, 2000
R ARUMUGAM Vs. SARANGAN	March 28, 2000
R C DIOCESE OF SIVAGANGAI Vs. ASSISTANT ELECTRICAL ENGINEER CITY DISTRIBUTION TAMIL NADU ELECTRICITY BOARD MADURAI	April 11, 2000
R ELIYAS Vs. STATE OF TAMILNADU	October 31, 2000
R EZHILOVIYAM Vs. TAMIL NADU ELECTRICITY BOARD	September 5, 2000
R GABRIEL Vs. REGISTRAR STATE HUMAN RIGHTS COMMISSION TAMIL NADU	December 22, 2000
R GANESAN Vs. POORANAM	August 31, 2000
R GOPALAKRISHNAN Vs. VENKATESHWARA CAMPHOR WORKS	August 31, 2000
R JANAKIRAMAN Vs. STATE	January 21, 2000
R KANNAN Vs. KOTAK MAHINDRA FINANCE LIMITED	November 3, 2000
R M ARUNACHALAM Vs. PL R ARUNACHALAM CHETTIAR	October 19, 2000
R M RAJENDRAN Vs. RECOVERY OFFICER	March 24, 2000
R MALATHI Vs. STATE	September 14, 2000
R MATHI Vs. M THANGAVELU	July 17, 2000
R NATARAJAN Vs. HINDUSTAN LEVER LIMITED	August 4, 2000
R PAPPATHIAMMAL Vs. NACHAMMAL	October 12, 2000
R RAMADOSS SECRETARY AYYAVOO NAIDU COLONY WELFARE ASSOCIATION CHENNAI Vs. SECRETARY MUNICIPAL ADMINISTRATION AND WATER SUPPLY GOVERNMENT OF TAMIL NADU CHENNAI	August 3, 2000
R S PILLAI Vs. M L PERATCHI ALIAS SOLVI	July 24, 2000
R SAMBANDAN ALIAS BABU Vs. S KRISHNAVENI	August 17, 2000
R SAMBASIVAM Vs. THANGAVELU DHANABAGYAM	July 20, 2000
R SATHYANARAYANA RAO Vs. M K MANOHARAN ALIAS MANOHARAN	March 8, 2000
R SEKAR Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT AND	January 31, 2000
R SELVARAJAN HONOURARY SECRETARY TAMIL NADU BASKET BALL ASSOCIATION MADRAS Vs. INSPECTOR OF POLICE CRIME BRANCH C I D HEADQUARTERS GOVERNMENT ESTATE MADRAS	December 21, 2000
R SHANKARANARAYANAN Vs. MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LTD	August 17, 2000
R SRINIVASAN Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	September 12, 2000
R VIJAYABALAN Vs. D JAYAKUMARI	December 1, 2000
R VIJAYAKUMAR Vs. UNION OF INDIA	September 26, 2000
R. JAYAPRAKASSH AND ORS. Vs. STATE REPRESENTED BY INSPECTORS OF POLICE ALL WOMEN POLICE STATION, THALLAKULAM, MADURAI	June 16, 2000
R. THAMARAIKANI O.S. MANIAN Vs. THE STATE OF TAMILNADU REP. BY THE CHIEF SECRETARY TO THE GOVT FORT ST. GEORGE CHENNAI-9,	December 22, 2000
R.A. CHOCKALINGAM Vs. R.S.P. THILLAI ACHI	February 7, 2000
RABI Vs. JASU LEELA	January 20, 2000
RADHAKRISHNAN P N Vs. GOVERNOR RESERVE BANK OF INDIA	January 4, 2000
RAHAMATHULLA Vs. RASOOL BIVI	February 4, 2000
RAJA MOHAMMED Vs. V D MURUGESAN	January 7, 2000
RAJALAKSHMI Vs. R LOGANATHAN	October 30, 2000
RAJAMMAL Vs. K.M. AASATHAMBI	November 27, 2000
RAJAMMAL R Vs. YELLOW HAMMER ACCESSORIES	February 18, 2000
RAJAN Vs. STATE	February 8, 2000
RAJASHERIFF Vs. GOVERNMENT OF TAMIL NADU	December 22, 2000
RAJASUBRAMANIYAM P Vs. INDIAN OVERSEAS BANK	April 4, 2000
RAJATHI AGENCIES V AGROCORP INTERNATIONAL P LIMITED Vs. RAJATHI AGENCIES APPLICATION NO 1083 OF 2000	March 16, 2000
RAJENDRAN Vs. UNION OF INDIA	April 24, 2000
RAJENDRAN Vs. SALVARAJ	June 8, 2000
RAJENDRAN Vs. USHARANI	December 7, 2000
RAJESWARI Vs. VENKATESWARAN	June 21, 2000
RAJESWARI Vs. JOINT SECRETARY TO GOVERNMENT GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI	April 10, 2000
RAJIAH THEVAR Vs. SILUVAI PATTAM	June 20, 2000
RAJNIKANT BROTHERS Vs. COLLECTOR OF CUSTOMS MADRAS	November 14, 2000
RAJU Vs. STATE	January 13, 2000
RAJU ALIAS M SENGODA ASARI Vs. K R PONNUSAMY	October 18, 2000
RAMA DEVI Vs. STATE OF TAMIL NADU	August 3, 2000
RAMACHANDRAN Vs. STATE OF TAMIL NADU	July 25, 2000
Ramachandran Vs. State rep	July 25, 2000
RAMACHANDRAN Vs. THIYAGI A K SUNDARARASU	September 21, 2000
RAMACHANDRAN M Vs. CHERAN TRANSPORT CORPORATION LTD	April 27, 2000
RAMADOSS G Vs. MGMT OF TANSI DIE CASTINGS	November 17, 2000
RAMAGANESAN Vs. JANNATH STEEL SCRAP TRADERS CHENNAI	July 10, 2000
RAMAGANESAN Vs. JANNATH STEEL SCRAP TRADERS	July 20, 2000
RAMAIYA ASARI Vs. RAMAKRISHNA NAICKER ALIAS KOLLIMALAI NAICKER	August 4, 2000
RAMAKRISHNA STEEL INDUSTRIES LTD Vs. UNION OF INDIA	June 8, 2000
RAMALINGAM Vs. STATE OF TAMIL NADU	October 16, 2000
RAMANATHAPURAM MARKET COMMITTEE VIRUDHUNAGAR THROUGH ITS SUPERINTENDENT REGULATED MARKET KARAIKUDI Vs. T V S S KADARKARAI VADIVEL MURUGAN AND SONS THROUGH ITS PARTNERS BALAKRISHNAN	August 11, 2000
RAMASAMY Vs. K C DORAISAMY	August 14, 2000
RAMASAMY Vs. STATE	November 3, 2000
RAMASAMY Vs. STATE	February 4, 2000
RAMASWAMY Vs. R MURUGAN	November 14, 2000
RAMESH S Vs. TAMIL NADU PETRO PRODUCTS LTD	March 8, 2000
RAMIAH Vs. MANICKAVASAGAM	August 8, 2000
RAMU Vs. STATE	March 21, 2000
RANGANATHA NAICKER Vs. V.K. KASI SHAH	March 22, 2000
RANGANATHA PILLAI Vs. ANANDAN	November 27, 2000
RATHINAVEL Vs. R B F NIDHI LTD	June 28, 2000
RAVI Vs. STATE	March 27, 2000
RAVICHANDER Vs. KARUNAKARAN	February 7, 2000
RAVICHANDRAN TRANSPORTS Vs. UNITED INDIA INSURANCE COMPANY LIMITED	February 3, 2000
RAVINDRAN Vs. P SRICHAND	June 23, 2000
RAYALA CORPORATION PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 22, 2000
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN Vs. N DASARATHY AND SONS	July 28, 2000
REGL DIR EMPLOYEES STATE INSURANCE CORPN Vs. M GANESAN	September 8, 2000
RENGANAYAKI Vs. K R RENGANATHA MUDALIAR	December 14, 2000
RENOWNED AUTO PRODUCTS MAFRS LTD Vs. G SOMAN	August 4, 2000
RENOX COMMERCIALS LIMITED Vs. INVENTA TECHNOLOGIES PRIVATE LIMITED	February 2, 2000
RESERVE BANK OF INDIA CENTRE OFFICE CENTER I WORLD TRADE CENTRE MUMBAI Vs. P NADARAJAN	February 3, 2000
RETHINAMMAL Vs. STATE OF TAMIL NADU	August 31, 2000
ROBERT PRABHAKAR Vs. DAVID EBENEZER	September 5, 2000
ROYAPETTAH BENEFIT FUND Vs. RESERVE BANK OF INDIA	June 28, 2000
RUKMANI THEATRE AND Vs. LICENSING AUTHORITY COMMISSIONER OF POLICE EGMORE CHENNAI	July 6, 2000
S A AHAMED Vs. TAMIL NADU ELECTRICITY BOARD	July 24, 2000
S A VISWANATHAN Vs. STATE OF TAMIL NADU	March 31, 2000
S ARUNACHALA NADAR Vs. COMMISSIONER OF INCOME TAX	December 12, 2000
S ARUSAMY Vs. C NAGARAJAN	August 25, 2000
S ASHOK KUMAR Vs. JASODA BAI	August 4, 2000
S BALAJI Vs. ANANDHI	June 27, 2000
S BALAJI FORWARDERS Vs. COMMISSIONER OF CUSTOMS	September 8, 2000
S BALASUBRAMANIAN CHETTIAR Vs. ARVIND ENTERPRISES TIRUNELVELI	August 11, 2000
S CHANDRAN ALIAS CHANDRU Vs. STATE	January 25, 2000
S JAYAKUMAR Vs. TAMIL CHELVI	January 7, 2000
S JAYALAKSHMI Vs. S P PADMAVATHI	August 29, 2000
S JEEVA Vs. SEVUGAN ANNAMALAI COLLEGE	March 31, 2000
S K THIRUGNANASAMBANDAM Vs. GOVERNMENT OF TAMIL NADU	December 13, 2000
S KANDASWAMY Vs. C THOMAS	October 12, 2000
S KANTHASAMY Vs. TAMIL NADU RURAL DEVELOPMENT PANCHAYAT UNION	June 27, 2000
S KARPAGAM Vs. R SHANMUGAM	April 28, 2000
S KEMPADEVAMMA Vs. COMMISSIONER OF INCOME TAX	November 27, 2000
S KRISHNASAMY Vs. CHAIRMAN TAMIL NADU HOUSING BOARD MADRAS	June 19, 2000
S KUMARASAMY GOUNDER Vs. GOVERNMENT OF TAMIL NADU	August 1, 2000
S M LAWRENCE Vs. TAMIL NADU WAREHOUSING CORPORATION MADRAS	January 27, 2000
S M PALANIAPPA CHETTIAR Vs. KONAR PUBLICATIONS	April 11, 2000
S M PONNAIAH NADAR Vs. R C DIOCESE OF MADURAI	September 4, 2000
S MADASAMY THEVAR Vs. A M ARJUNA RAJA	March 27, 2000
S MAHIMAIDOSS Vs. VANATHAYYA	April 7, 2000
S MANIAN Vs. P M NACHIMUTHU	June 8, 2000
S MARIYAMMAL Vs. AITHYANATHASWAMI KOIL DEVASTHANAM MADARVIAGAM	October 12, 2000
S MURUGESAN Vs. COLLECTOR TIRUNELVELI DISTRICT	September 18, 2000
S MURUGESU Vs. STATE OF TAMIL NADU	November 10, 2000
S N ANANTHACHARI Vs. C RAJAGOPALAN	August 4, 2000
S N HASAN ABUBUCKER Vs. KOTTIKULAM ST MOHIDEEN PALLIVASAL THERKKU MOHINDEEN PALLIVASAL NIRVAGI MUTHERU COMMITTEE	February 11, 2000
S NAGARAJAN Vs. T SIVAPRAKASAM	April 12, 2000
S P KASI VISWANATHAN CHETTIAR Vs. S KALYANARAMAN	April 28, 2000
S P NATHAN Vs. STATE OF TAMIL NADU	October 11, 2000
S P THIYAGARAJAN PROF IN MICROBIOLOGY POST GRADUATE INSTITUTE OF BASIC MEDICAL SCIENCE TARAMANI Vs. DR T SUNDARARAJ READER IN MICROBIOLOGY POST GRADUATE INSTITUTE OF BASIC MEDICAL SCIENCE	April 24, 2000
S PADMAPRIYA Vs. INCOME TAX OFFICER	October 16, 2000
S PAUL ROSE Vs. STATE OF TAMIL NADU	April 18, 2000
S PERIASAMY Vs. GOVERNMENT OF TAMIL NADU	October 16, 2000
S RAMADOSS Vs. ARULMIGHU SRI LAKSHMI NARAYANA AMMA MANDAPAM ROAD SRIRANGAM	August 4, 2000
S RAMASAMY Vs. RAMAN	July 21, 2000
S RAVI Vs. PRESIDENT GANDHI NAGAR CLUB ADAYAR	September 19, 2000
S S D OIL MILLS COMPANY LTD Vs. UNION OF INDIA	December 11, 2000
S S INDUSTRIES AND ENTERPRISES LIMITED Vs. BIRLA FINANCE LIMITED	November 29, 2000
S SANKAR Vs. C V PASUPATHI	October 13, 2000
S SANTHA BAI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR DINDIGUL DISTRICT	July 19, 2000
S SARAVANAN MINOR Vs. CHIEF JUDGE COURT OF SMALL CAUSES MOTOR ACCIDENTS CLAIMS TRIBUNAL CHENNAI	June 16, 2000
S SEETHARAMAN Vs. UNION OF INDIA	May 9, 2000
S SHANMUGHANATHAN Vs. ELANGOVAN	October 31, 2000
S SRINIVASA IYER Vs. DAKSHINAMURTHI	February 1, 2000
S SRINIVASAN Vs. BALAMBAL	February 11, 2000
S SRINIVASAN CHAIRMAN AND CHIEF EXECUTIVE OFFICER BHARAT OVERSEAS BANK LTD Vs. ALL INDIA BHARAT OVERSEAS BANK EMPLOYEES UNION	February 10, 2000
S SUBHA ALIAS SEETHALAKSHMI Vs. DR S MUTHIAH	February 18, 2000
S SUBRAMANIAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD MADRAS	March 1, 2000
S SUDARSHAN KUMAR Vs. UNIVERSITY OF MADRAS	November 20, 2000
S SUGUMARAN Vs. SEENU ALIAS NATARAJAN	January 31, 2000
S SUSHMA Vs. STATE	November 7, 2000
S THANGAMANI Vs. R S T STEELS	December 12, 2000
S UMAPATHY Vs. ARUNACHALAM PATTANKATTIAR	January 14, 2000
S VEERAMUTHU Vs. DISTRICT COLLECTOR AND ANOTHER	June 27, 2000
S VELU PILLAI DIED Vs. S LAKSHMI DIED	January 31, 2000
S. GOPALAKRISHNAN Vs. MANAGEMENT OF SOUTH ARCOT SARAVANA BAVA CONSUMERS COOPERATIVE STORES LTD. AND OTHERS	November 23, 2000
S. HAJA MOHIDEEN Vs. THE STATE OF TAMIL NADU	July 28, 2000
S. NAGANATHAN Vs. MAHARUNNISA	March 31, 2000
S.B. SHEIKH AZEEMUDDIN Vs. STATE BY, DEPUTY SUPERINTENDENT OF POLICE, CRIME BRANCH-CID METRO, CHENNAI	January 14, 2000
S.M. SULTAN ROWTHAR Vs. KOTHANDARAMA NAIDU	March 13, 2000
SABETA DETERGENTS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 17, 2000
SADASIVA GOUNDER Vs. PURUSHOTHAMAN	October 12, 2000
SAFIA BANU Vs. ASAMADHUNNISABI	November 15, 2000
SAHRUVAN NACHIAR Vs. V S MOHAMED HUSSAIN MARACAIAR	October 30, 2000
SAHUL HAMEED Vs. STATE	July 11, 2000
SAKUNTHALA Vs. MURUGESAN	November 3, 2000
SAKUNTHALA Vs. VIJAYALAKSHMI	June 7, 2000
SAMBANDHAM Vs. STATE	March 16, 2000
SAMPATH AND ORS. Vs. STATE REP. BY SUB-INSPECTOR OF POLICE. KUMBAKONAM TALUQ POLICE STATION RESPONDENT	April 4, 2000
SAMPATH, Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE, DUSI POLICE STATION, CR.NO.105/1994	July 6, 2000
SANJEEVI AMMAL Vs. NARASIMHA NAICKER	March 28, 2000
SANKAN Vs. MUNIAN	August 4, 2000
SANKARAN Vs. KUPPA GOUNDER	June 16, 2000
SANKARAN E R Vs. METTUR GOVERNMENT SERVANTS CO-OPERATIVE STORES	September 29, 2000
SANKARANARAYANA C Vs. MANAGEMENT OF SREE GANAPATHY MILLS LTD	January 12, 2000
Sannasi Muthiah Vs. State	June 23, 2000
SANNIYASI PETITIONER Vs. SRINIVASAN	April 28, 2000
SANTHA Vs. STATE OF TAMIL NADU	September 29, 2000
SANTHANA KUMAR Vs. STATE INSPECTOR OF POLICE	January 31, 2000
SARADA Vs. V SATYAMURTHI	December 4, 2000
SARASAMMAL Vs. STATE	April 4, 2000
SARASU Vs. BASKARAN	August 31, 2000
SARASWATHI C O EDITOR JUNIOR VIKATAN 757 ANNAL SALAI MADRAS Vs. STATE OF TAMIL NADU	February 7, 2000
SARAVANA TALKIES PERNAMBUT Vs. COLLECTOR NORTH ARCOT AMBEDKAR DIST VELLORE	June 21, 2000
SAROJA AMMAL Vs. AMEENA AMMAL	August 14, 2000
SAVANI TRANSPORT PVT LTD Vs. RUKMANI MILLS LIMITED	March 24, 2000
SEENI ALIAS SUNDARAMMAL Vs. RAMASAMY POOSARI	June 30, 2000
SEENIKUMAR SELVANAYAGAM Vs. REGISTRAR MANONMANIAM SUNDARNAR UNIVERSITY TIRUNELVELI 12	August 10, 2000
SEENIVASAN Vs. STATE	April 11, 2000
SEETHA VENKATESH MILLS EMPLOYEES UNION Vs. GOVERMENT	December 8, 2000
SEETHAI AMMAL Vs. V C VIKUNDAM	March 28, 2000
SEKHAR Vs. D MALLIGARJUNA RAO	July 5, 2000
SEKHARAN REAL ESTATES Vs. PUNJAB NATIONAL BANK MYLAPORE BRANCH MYLAPORE MADRAS-600 004	February 11, 2000
SEKHARAN REAL ESTATES A PARTNERSHIP FIRM Vs. PUNJAB NATIONAL BANK MYLAPORE BRANCH MYLAPORE MADRAS 600 004	February 11, 2000
SELLAMMAL Vs. MOOKAN	July 14, 2000
SELLAMMAL Vs. NATARAJAN	December 15, 2000
SELLAPPAN ALIAS PANDURANGAN Vs. UNION TERRITORY OF PONDICHERRY	November 23, 2000
SELVAM Vs. INSPECTOR OF POLICE	June 20, 2000
SELVARAJ Vs. STATE	November 29, 2000
SELVI J JAYALALITHA Vs. ADDITIONAL SUPERINTENDENT OF POLICE	June 27, 2000
SELVI J JAYALALITHA Vs. DEPUTY SUPERINTENDENT OF POLICE CBCID CHENNAI	April 28, 2000
SELVI J JAYALALITHA Vs. STATE	January 13, 2000
SELVI J JAYALALITHA Vs. ADDITIONAL SUPERINTENDENT OF POLICE, DBCID, CHENAI	June 21, 2000
SEMBANNA GOUNDER Vs. STATE OF TAMIL NADU	November 3, 2000
SENGODA GOUNDER Vs. KOMARASAMI GOUNDER	October 19, 2000
SENTHIL KUMAR Vs. DISTRICT MAGISTRATE AND COLLECTOR CUDDALORE DISTRICT CUDDALORE	April 17, 2000
SENTHILNATHAN Vs. SMT RAJALAKSHMI	April 28, 2000
SETTAL MURUGAN Vs. STATE OF TAMIL NADU	July 5, 2000
SHAIKDURAI Vs. STATE BY ALANGULAM POLICE STATION	June 22, 2000
SHANMUGAM AND VIJAYAN RANANATHAN Vs. STATE OF TAMIL NADU REP. BY INSPECTOR OF POLICE CCIW(CID) TRICHY	August 16, 2000
SHANTHI Vs. INSPECTOR OF POLICE NIB CID CHENNAI	July 19, 2000
SHANTHI VIHAR Vs. SYNDICATE BANK	September 6, 2000
SHAW WALLACE AND CO LTD Vs. STELLA COILPILLAI NAZERESH IRUNELVELI DISTRICT	April 26, 2000
SHENBAGAM GARDEN HIG HOUSE ALLOTTESS ASSOCIATION Vs. STATE OF TAMIL NADU	March 30, 2000
SHOP MANAGER CARONA SHOE STORES CHENNAI Vs. A DAMODHARAN	July 21, 2000
SHRI NATARAJ CERAMIC AND CHEMICAL INDUSTRIES LTD PUNAKULAM Vs. TAMIL NADU ELECTICITY BOARD	April 4, 2000
SHRI THIAGARAJASWAMI DEVASTHANAM THIRUVARUR THANJAVUR DISTRICT Vs. COMMISSIONER OF LAND ADMINISTRATION CHEPAUK	January 14, 2000
SIDDHARTH AGENCIES Vs. COMMISSIONER OF INCOME TAX	November 16, 2000
SIJIN THOMAS JACOB Vs. BHARATHIAR UNIVERSITY COIMBATORE	December 15, 2000
SIV INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE	November 30, 2000
SIVA Vs. STATE INSPECTOR OF POLICE	June 23, 2000
SIVAGAMI Vs. S NAGALINGAM	December 22, 2000
SIVANUPANDI THEVAR Vs. STATE	April 28, 2000
SIVAPPA CHETTIAR Vs. VAIDYALINGA CHETTIAR	June 23, 2000
SIVARAM MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION	July 14, 2000
SIVARAM TEXTILES Vs. COMMISSIONER OF INCOME TAX	February 18, 2000
SIVKAMI MILLS LIMITED Vs. PRESIDING OFFICER LABOUR COURT	August 7, 2000
SLATE THROUGH DEPUTY SUPERINTENDENT OF POLICE. CBI SHASTRI BHAVAN Vs. P.V. BHUPATHI AND ORS.	July 19, 2000
SMITHKLINE FRENCH LABORATORIES LIMITED Vs. INDOCO REMEDIES LIMITED	October 19, 2000
SMT GOWRI Vs. EXECUTIVE ENGINEER	July 11, 2000
SMT. ANGELIN SELVARAJ Vs. THE REGIONAL TRANSPORT OFFICER, CHENNAI WEST, CHENNAI,	February 4, 2000
SOFT BEVERAGES P LTD Vs. E S I CORPN	July 25, 2000
SOLAI HALL THEATRE DINDIGUL Vs. GOVT OF T N	January 27, 2000
SOMU Vs. THE STATE OF TAMIL NADU	July 13, 2000
SONAIMUTHU Vs. STATE OF TAMIL NADU	August 23, 2000
SONALI MUKHERJEE Vs. UNION OF INDIA	September 22, 2000
SOUNDARAPANDIAN MATCH WORKS Vs. M JAYARAMA CHETTY	December 22, 2000
SOUNDER RAJAN Vs. JUNIOR ENGINEER TAMIL NADU ELECTRICITY BOARD	March 1, 2000
SOUTH INDIA HOTELS AND RESTAURANTS ASSN REGD Vs. SECRETARY PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU	January 6, 2000
SOUTH INDIA SHIPPING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	November 13, 2000
SOUTH INDIAN BANK LIMITED Vs. SAROJA GOVINDARAJAN	November 23, 2000
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED Vs. A S MANI	July 24, 2000
SOUTHERN ROADWAYS LIMITED Vs. COMMISSIONER OF WEALTH TAX	December 11, 2000
SOWKATH ALI Vs. PAPPU	October 17, 2000
SP BASKAR Vs. MADURAI CORPORATION HAVING ITS OFFICE AT ANNA MALIGAI MADURAI THROUGH ITS COMMISSIONER	July 28, 2000
SPECIAL OFFICER KANNIYAKUMARI DISTRICT CO OPERATIVE PRINTING WORKS LIMITED THUCKALAY Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT TIRUNELVELI	November 3, 2000
SPECIAL TAHSILDAR ADW LAND ACQUISITION VELLORE Vs. T K JITENDHAR	June 21, 2000
SPECIAL TAHSILDAR LA NEIGHBOURHOOD SCHEME ERODE Vs. PAVAYAMMAL	December 7, 2000
SPECIAL TAHSILDAR LAND ACQUISITION KRISHNA WATER SUPPLY PROJECT SCHEME TIRUVALLUR Vs. G NATESAN	September 18, 2000
SPECIAL TAHSILDAR LAND ACQUISITION SIPCOT PUDUKOTTAI Vs. RM RAMASAMY	February 22, 2000
SPL OFFICER K D C P WORKS LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	November 3, 2000
SPL OFFICER SALEM DIST C C W STORES LTD Vs. P O LABOUR COURT	November 3, 2000
SRIDHAR VANDAYAR Vs. STATE	January 14, 2000
SRIMAN MADHWA SIDHANTA ONNAHINI PERMANENT NIDHI LIMITED Vs. SANJAY R MOHTA	August 25, 2000
SRINIVASA RAO Vs. KRISHNAMMAL	February 29, 2000
SRINIVASAN Vs. SANTHANA SELVARAJ	August 10, 2000
SRIRAMULU Vs. STATE OF TAMIL NADU	July 31, 2000
ST JOSEPHÏ¿½S HIGHER SECONDARY SCHOOL MULAGUMOODU KANYAKUMARI DISTRICT Vs. STATE OF TAMIL NADU	January 21, 2000
ST XAVIERS EDUCATIONAL TRUST Vs. MANONMANIAM SUNDARANAR UNIVERSITY	December 19, 2000
STANDARD LITERATURE CO P LTD Vs. EMPLOYEES STATE INSURANCE CORPN LTD	June 16, 2000
State Vs. Radhakrishnan	January 21, 2000
STATE Vs. RATHINAM	September 8, 2000
STATE BANK STAFF UNION Vs. UNION OF INDIA	August 14, 2000
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU Vs. THIRU AROORAN SUGARS LIMITED CHENNAI	December 19, 2000
STATE OF TAMIL NADU Vs. RAJAMANICKAM	August 25, 2000
STATE OF TAMIL NADU Vs. RAJAPALAYAM RAJUS COLLEGE GOVERNING COUNCIL	August 31, 2000
STATE OF TAMIL NADU Vs. JENNEYS RESIDENCY PRIVATE LIMITED	September 18, 2000
STATE OF TAMIL NADU Vs. K NAVAMANI	July 12, 2000
STATE OF TAMIL NADU Vs. S GAYATHIRI DEVI	September 27, 2000
STATE OF TAMIL NADU Vs. K RAMASWAMY	December 7, 2000
STATE OF TAMIL NADU Vs. DURAIRAJ	April 28, 2000
STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	November 27, 2000
STERLING HORTICULTURE AND RESEARCH LIMITED Vs. APPROPRIATE AUTHORITY	November 3, 2000
SUBBA REDDIAR Vs. VASANTHA AMMAL	April 28, 2000
SUBBIAN Vs. SIVA KUMAR	October 9, 2000
SUBRAMANI Vs. STATE	September 20, 2000
SUBRAMANIA GURUKKAL Vs. STATE BANK OF INDIA	April 28, 2000
SUBRAMANIAN Vs. STATE BY INSPECTOR OF POLICE, TIRUNELVELI BRIDGE POLICE STATION, TIRUNELVELI	February 2, 2000
SUBRAMANIAN SWAMY Vs. RESERVE BANK OF INDIA	December 8, 2000
SUDHA Vs. VAIDYANATHAN	September 20, 2000
SUGESAN TRANSPORT P LIMITED Vs. R R CONSTRUCTION COMPANY	January 13, 2000
SUKUMARAN Vs. MAHALAKSHMI	November 22, 2000
SULAIKA BIVI Vs. RAMEEZA BIVI	October 20, 2000
SULAMANGALAM R JAYALAKSHMI Vs. META MUSICALS CHENNAI	June 16, 2000
SUMANGAL JEWELLERS AND ORS Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL AND ORS	September 19, 2000
SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. INDO PROTKEM LIMITED	December 21, 2000
SUNDARAM Vs. RANI	March 15, 2000
SUNDARAM CLAYTON LIMITED Vs. APPROPRIATE AUTHORITY	December 22, 2000
SUNDARAM FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 6, 2000
SUNDARAM FINANCE SERVICES LTD Vs. SHOBA GARMENTS PVT LTD	December 4, 2000
SUNDARAM G Vs. MANAGEMENT OF RAMAKRISHNA STEEL INDUSTRIES LTD	April 20, 2000
SUNDARAM INDUSTRIES EMPLOYEES UNION COACH Vs. MANAGEMENT OF SUNDARAM INDUSTRIES LTD	February 29, 2000
SUNDARAM NADAR Vs. SUKUMARAN	August 4, 2000
SUNDARATHAMMAL Vs. RATHINATHAMMAL	January 25, 2000
SUNDARRAJAN Vs. VELLAI VINAYAGAR KOIL	August 28, 2000
SUNITHA MEHATA Vs. STATE	July 12, 2000
SUPER CHEMICALS Vs. UNION OF INIDA	March 30, 2000
SURYA SERVICE STATION PALLOOR MAHE Vs. COMMERICAL TAX OFFICER MAHE	August 31, 2000
SUSHELA SUNDARAM Vs. ASST COMMISSIONER OF URBAN LAND TAX COIMBATORE	August 23, 2000
SUSHEYEE STEELS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	April 17, 2000
SUYAMBU Vs. STATE	November 7, 2000
SWAMINATHAN Vs. VEMBUAMMAL	September 14, 2000
SWAMINATHAN C S Vs. SIMPSON and CO LTD	December 4, 2000
SYED MAQBUL Vs. M THANGAVEL CHETTIAR	February 29, 2000
SYED MEHDI ISPAHANI Vs. SHAKEEL UR-REHMAN	October 25, 2000
SYED MOHAMED Vs. NABISATH BEEVI	February 7, 2000
SYNDICATE BANK Vs. T M KHADAR SHAH	March 29, 2000
SYNDICATE BANK MADURAI Vs. INDIAN BANK TIRUCHI	March 9, 2000
T A VELU Vs. DISTRICT COLLECTOR THIRUVALLUR DISTRICT	September 11, 2000
T BAHTHUR HUSSAIN Vs. STATE GOVERNMENT OF TAMIL NADU	November 10, 2000
T CHELLAMUTHU Vs. K N VENKATACHALAM	August 31, 2000
T GOPALSAMY Vs. R RENGANATHAN	January 3, 2000
T HEERACHAND Vs. SARASWATHY AMMAL	June 9, 2000
T I MILLER Vs. UNION OF INDIA	June 5, 2000
T K MANNANGATTI Vs. POONGAVANAM	November 16, 2000
T KALAVATHY Vs. VEERA EXPORTS	November 24, 2000
T L RADHAKRISHAN Vs. GOVT OF T N	June 16, 2000
T M LAKSHMIAH Vs. COLLECTOR OF DHARMAPURI DISTRICT	June 16, 2000
T N NARAYANASAMY Vs. N GOVINDARAJ	January 6, 2000
T NABEESU Vs. LT GOVERNOR UNION TERRITORY OF PONDICHERRY	March 15, 2000
T P KRISHNAN Vs. TAMIL NADU ELECTRICITY BOARD	January 4, 2000
T PALANISAMY GOUNDER Vs. SANKARA RAMANATHAN	March 28, 2000
T RADHAKRISHNAN Vs. DISTRICT COLLECTOR, TIRUNELVELI KATTABOMMAN DISTRICT, TIRUNELVELI	December 15, 2000
T RAMASAMY POOJARI Vs. TAHSILDAR THIRUVIDAIMARUDUR TALUK OFFICER THIRUVIDAIMARUDUR THANJAVUR DISTRICT	October 18, 2000
T S G and CO Vs. JEEVA TRANS CORPN LTD	March 1, 2000
T S RAMACHANDRAN MARTHANDAN Vs. R BASHEERUDDIN	January 28, 2000
T V EKAMBARAM Vs. CO OPERATIVE TRIBUNAL CUM DISTRICT JUDGE MADURAI	March 7, 2000
T V S ELECTRICALS LTD Vs. REGISTERING AUTHORITY CHENNAI CENTRAL CHENNAI	April 19, 2000
T V SUBRAMANIAN Vs. COMMISSIONER CORPORATION OF TIRUCHIRAPPALLI THIRUCHIRAPALLI	February 7, 2000
T. SAMBANDAM & ANR. Vs. T. ATHIAPPAN	September 28, 2000
TALEB KALEELI Vs. M/S ABBOT LABORATORIES INDIA LTD	February 7, 2000
TAMIL NADU ATOMIC POWER EMPLOYEES UNION Vs. NUCLEAR POWER CORPN	December 22, 2000
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. ALBERT and CO	March 7, 2000
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. ALBERT AND CO EGMORE CHENNAI	March 27, 2000
TAMIL NADU ELECTRICITY BOARD NORTH DIVISION DINDIGUL THROUGH ITS DIVISIONAL ELECTRICAL ENGINEER DINDIGUL TOWN Vs. A K M G ANGUCHAMY	November 21, 2000
TAMIL NADU FLAT PROMOTERS ASSOCIATION Vs. TAMIL NADU ELECTRICITY BOARD	November 6, 2000
TAMIL NADU INDUSTRIAL CO OPERATIVE BANK LTD Vs. P O LABOUR COURT	October 12, 2000
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. TVL. VIKRANTH CHEMICAL AND ANR.	November 27, 2000
TAMIL NADU INDUSTRIES INVESTMENT CORPORATION LIMITED Vs. KALEESWARI INDUSTRIES	January 13, 2000
TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI	November 27, 2000
TAMIL NADU MEDICAL SERVICES CORPORATION EMPLOYEES Vs. STATE OF TAMIL NADU	July 21, 2000
TAMIL NADU MUNICIPAL SHOP MERCHANTS ASSOCIATION AND Vs. STATE OF TAMIL NADU	April 6, 2000
TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	December 20, 2000
TAMIL NADU STATE TRANS CORPN Vs. EMPLOYEES PROVIDENT FUND TRIBUNAL	January 12, 2000
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION II LTD Vs. REGIONAL TRANSPORT AUTHORITY THIRUCHIRAPALLI	October 10, 2000
TAMIL NADU SUGAR CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	October 10, 2000
TAMIL NADU TAMIL AND ENGLISH SCHOOLS ASSOCIATION REGD NO 17/94 NO 5 M P AVENUE MAJESTIC COLONY SALIGRAMAM MADRAS 93 Vs. STATE OF TAMIL NADU	April 20, 2000
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD ACCOUNTS OFFICIALS ASSOCIATION Vs. MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	May 9, 2000
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD WORKERS FEDERATION Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	September 15, 2000
TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. VENKAT TUBE INDUSTRIES	December 1, 2000
TAMILVELU Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, THIRUNAGAR POLICE STATION, MADURAI	July 27, 2000
TAMIZHAGA KUDIASAIVAZH NALLVUTROR MUNNETRA SANGAM 232/91 ANNAI SATHYA NAGAR RAJAJI SALAI OPPOSITE RESERVE BANK OF INDIA CHENNAI 9 Vs. STATE OF TAMIL NADU	April 7, 2000
THANGAM Vs. STATE	October 18, 2000
THANGAM Vs. STATE	March 14, 2000
THANGAM ALIAS MARUDHANAYAGAM Vs. MARUDHAMBAL	August 25, 2000
THANGAMANI Vs. SANTHIAGU	July 14, 2000
THANGAMANI Vs. STATE	October 12, 2000
THANGAMANI THEATRE Vs. APPELLATE AND THE JOINT COMMISSIONER L LAND ADMINISTRATION DEPARTMENT CHEPAUK MADRAS	October 11, 2000
THANGARAJ A Vs. P O LABOUR COURT	November 15, 2000
THANIKACHALAM M Vs. M A P C M SOCIETY	October 11, 2000
THANKAM Vs. SREEKUMAR AND TWENTY FOUR	October 17, 2000
THANTHAI PERIYAR TRANS CORPN LTD Vs. HARIKRISHNA	January 27, 2000
THE DEPUTY DIRECTOR, NARCOTICS CONTROL BUREAU Vs. G. SUNDHAKAR PUJARI	March 22, 2000
THERMAX LIMITED HAVING ITS REGD OFFICE AT NO D 13 M I D C INDUSTRIAL AREA POONA 19 Vs. SUPERINTENDING ENGINEER MADRAS ELECTRICITY DISTRIBUTION CIRCLE CENTRAL TAMIL NADU ELECTRICITY BOARD MOUNT ROAD MADRAS 2	October 11, 2000
THIRU MURUGA FINANCE Vs. STATE OF TAMIL NADU	September 8, 2000
THIRUVALLUVAR TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	August 17, 2000
THULASI AMMAL Vs. S RAJARAM	June 7, 2000
THULASI AMMAL ALIAS PARAMESWARI Vs. S MAHAMUNI DIED	January 31, 2000
THULASIBALAN Vs. RAJESH	February 23, 2000
THUMBA KALI ALIAS S D KALI Vs. STATE	January 31, 2000
TIRUNELVELI DISTRICT CLAY PRODUCTS TILES AND BRICKS MANUFACTURERS ASSOCIATION Vs. STATE OF TAMIL NADU	April 18, 2000
TIRUVALLUVAR TRANSPORT CORPORATION LTD Vs. R N JAMBULINGAM	July 28, 2000
TRIVENI ALLOYS LTD. Vs. CHOLAMANDALAM INVESTMENTS AND FINANCE CO. LTD.	February 15, 2000
TRUSTEES OF THE PORT OF MADRAS Vs. NIZAM PAPER AND BOARD MILLS LIMITED	November 7, 2000
TSenthtl Kumar Vs. Sub-Inspector of Police	June 23, 2000
U MOHAMMED ISAK Vs. NATARAJAN	August 10, 2000
U PALANI Vs. REGISTRAR, ANNAMALAI UNIVERSITY AND ANR	December 21, 2000
U PRASHANTHI Vs. STATE OF TAMIL NADU	February 4, 2000
UDAYANASAMY THEVAR Vs. MOOTOR THEVAR	November 16, 2000
UJJWALLAA FOUNDATIONS LTD Vs. STATE	March 7, 2000
UMA RANI Vs. D VIVEKANNANDAN	January 18, 2000
UMAPATHI K Vs. ADDITIONAL COLLECTOR APPELLATE AUTHORITY THANJAVUR	April 20, 2000
UNION OF INDIA Vs. DEENAL	March 28, 2000
UNION OF INDIA Vs. MRS SUSEELA	February 2, 2000
UNION OF INDIA Vs. SOUTH INDIA HOSIERY MANUFACTURERS ASSOCIATION	August 29, 2000
UNION OF INDIA Vs. GAYATHRI AGENCIES MYLAPORE CHENNAI 4	July 14, 2000
UNION OF INDIA UOI Vs. T K CHOUDHURI	August 25, 2000
UNIPLY INDUSTRIES LIMITED CHENNAI Vs. UNICORN PLYWOODS PRIVATE LIMITED	October 20, 2000
UNITED INDIA INSURANCE CO LTD Vs. A GOVINDAN	January 21, 2000
UNITED INDIA INSURANCE CO LTD Vs. ECONOMIC ROADWAYS CORPORATION	April 11, 2000
V A NARAYANAN ASSISTANT COMMISSIONER OF INCOME TAX Vs. N SUBRAMANIAM AND CO	December 21, 2000
V ARUNSHANKER Vs. STATE OF TAMIL NADU	November 14, 2000
V B JEGANNATHAN Vs. MANAGING DIRECTOR STATE BANK OF INDIA BOMBAY	January 4, 2000
V BALAKRISHNAN Vs. M/S ARULMGHU SRINIVASA PERUMAL TEMPLE REPTD	August 18, 2000
V BALAKRISHNAN Vs. T M GOWRIESHAN	July 20, 2000
V G K MURTHY Vs. VIKAS PLASTIC ELECTRO CHEMICAL PVT LTD	December 4, 2000
V GURUSAMY Vs. COLLECTOR OF MADURAI MADURAI	August 16, 2000
V KRISHNAN AND Vs. INSPECTOR OF POLICE	April 20, 2000
V KUPPANNA Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES THIRUVALLUR	September 5, 2000
V N RAJAN Vs. CHAIRMAN NATIONAL DAIRY DEVELOPMENT BOARD ANAND	March 15, 2000
V NAGARATHINAM Vs. PADMADEVI	September 22, 2000
V P PAIANIVEL MUDALIAR Vs. MEENAKSHI AMMAL	January 18, 2000
V PADMAVATHI Vs. GOVERNMENT OF TAMIL NADU	January 25, 2000
V R RAJESWAR Vs. TAMILNADU PUBLIC SERVICE COMMISSION	April 17, 2000
V RADHAKRISHNAN Vs. V KRISHNAMURTHY	April 8, 2000
V RADHAKRISHNAN Vs. JAGANNATHAN	December 11, 2000
V RAJANGAM Vs. DISTRICT COLLECTOR ERODE DISTRICT	August 9, 2000
V SAMUEL Vs. THABAK FINANCE CORPORATION	November 2, 2000
V SESHAMMAL Vs. ANDAL AMMAL	December 4, 2000
V SREEDEVI Vs. V VARADARAJAN	July 11, 2000
V SRINIVASA MUDALIAR Vs. SRI NAGAREESWARAR DEVASTHANAM	July 12, 2000
V THANIKACHALAM Vs. J RADHAKRISHNAN	July 31, 2000
V THAVAMANI AMMAL Vs. TAMIL NADU GOVT	June 30, 2000
V V DURAIRAJ Vs. M/S SAKTHI AND COMPANY	February 29, 2000
V. RANGANATHAN Vs. N. RAMALINGAM	August 10, 2000
V. SUMATHI Vs. D. VEDAGIRI	March 27, 2000
V.S. VENKATARAMAN Vs. IRENE, PRINCESS OF GREECE	August 18, 2000
VADAMADURAIPANDIAN Vs. N SUSILA AMMAL	August 8, 2000
VADIVAMBIGAI TEXTILES MILLS LTD Vs. STATE OF TAMIL NADU	February 7, 2000
VAIRAVAN C Vs. CHAIRMAN PANDYAN GRAMA BANK	November 10, 2000
VAIYAPURI Vs. STATE	June 28, 2000
VANAM Vs. STATE	October 18, 2000
VANAMAMALAI Vs. STATE OF TAMIL NADU	June 29, 2000
VANARANI Vs. STATE	December 1, 2000
VANITHA B MEHTA Vs. THIRUVALLUVAR TRANSA CORPN	September 8, 2000
VARADAN K Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	October 12, 2000
VARGHEESE Vs. STATE	November 21, 2000
VARSHA S METHA Vs. DAY MAR APPARELS PRIVATE LIMITED	December 18, 2000
VASANTHA Vs. STATE OF TAMIL NADU	December 22, 2000
VASANTHA Vs. M S NALLASAMY	March 22, 2000
VASANTHA Vs. KAMALAMMAL	March 1, 2000
VASANTHA MILLS LTD Vs. K S R EXPORTS	August 31, 2000
VASANTHA R Vs. UNION OF INDIA	December 8, 2000
VASTHAVI Vs. STATE	February 11, 2000
VASU Vs. STATE	December 12, 2000
VASU THEVAR Vs. RUKMANI AMMAL	January 14, 2000
VEE CEE YES GRANITES CHENNAI Vs. CENTRAL BANK OF INDIA	April 10, 2000
VEERA HANUMAN RICE AND FLOUR MILL Vs. STATE BANK OF INDIA RAMACHANDRAPURAM A P	April 24, 2000
VEERABHARATHI AND Vs. STATE	August 10, 2000
VELAN SAW MILLS Vs. PRESIDING OFFICER LABOUR COURT	October 17, 2000
VELAYUDHAN PILLAI Vs. VASANTHAKUMARI	February 8, 2000
VELIPALAYAM CO OPERATIVE MILK SUPPLY SOCIETY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS	June 8, 2000
VELLATHAI Vs. STATE OF TAMIL NADU	January 27, 2000
VELU CHETTIAR Vs. STATE	January 21, 2000
VELUSAMY Vs. GOVERNMENT OF TAMIL NADU	January 14, 2000
VENKATADRI TRADERS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 1, 2000
VENKITTU ACHARI Vs. C VAITHIYANATHAN	April 4, 2000
VICE PRESIDENT WORKS PLANTS NO I and III Vs. SKR BALAKRISHNAN	June 28, 2000
VIDUTHALAI CHIRAVASI PUNAR VAZHVU SANGAM NELLAI Vs. STATE OF TAMIL NADU	June 20, 2000
VIJAYARAGHAVAN G Vs. GENERAL MANAGER PERSONNEL INDIAN BANK HEAD	July 19, 2000
VIJAYASHREE SPINNING MILLS LTD Vs. GOVERNMENT OF TAMIL NADU	July 14, 2000
Viji Vijayan Vs. State rep	April 3, 2000
VIMALRAJ M Vs. MANAGEMENT OF AIR INDIA LTD	August 31, 2000
VINAYAGAM Vs. SUBHASH CHANDRAN AND	January 10, 2000
VINAYAKA MISSIONS COLLEGE OF PHARMACY Vs. STATE OF TAMIL NADU	February 18, 2000
VINITHA ASSOCIATES LTD., Vs. STATE REP. BY INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, EGMORE, CHENNAI-6	April 26, 2000
VIRUDAMBAL Vs. KANDASAMY	March 31, 2000
VISALAM CHIT FUNDS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 3, 2000
VITTAL VEL PRESS Vs. STATE	November 15, 2000
W RANJITH THAMEL Vs. UNION OF INDIA	October 25, 2000
WARWICK ESTATE SYNDICATE Vs. STATE OF TAMIL NADU	July 26, 2000
WAVIN INDIA LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	December 14, 2000
WORKMEN OF NEW CITY ENGINEERING WORKS Vs. GOVERNMENT OF TAMIL NADU	March 23, 2000
WORKMEN OF NILGIRIS CO OPERATIVE SOC LTD Vs. STATE OF TAMIL NADU	December 12, 2000
WORKMEN OF SHOLINGUR TEXTILES LTD Vs. ARBITRATOR	October 10, 2000
YASODAI POONGAVANAM Vs. KANNAN	January 25, 2000
YASOTHAI AMMAL AND T.P. SANTHASEELAN Vs. T. VELAYUDAM	November 13, 2000
YENNAKEY PRINTERS P LTD Vs. REGIONAL P F COMMR	August 2, 2000

Year 2000 of HIGH COURT OF MADRAS

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address