REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A BALAKRISHNAN Vs. R KANAGAVEL KAMARAJ	August 2, 1999
A BALASUBRAMANIAM Vs. STATE	June 11, 1999
A GRAHADURAI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS VIRUDHUNAGAR	January 7, 1999
A HENRY K CHAIRMAN DURAI Vs. J ST GEORGES CHURCH	February 22, 1999
A K RAJU MOOPAN Vs. PACKIAM AMMAL	April 12, 1999
A KARUPPANNA PILLAI Vs. NALLATHAMBI	December 17, 1999
A KARUPPIAH Vs. B VAITHIANATHAN	July 26, 1999
A KESAVAN Vs. MADURAI KAMARAJ UNIVERSITY	July 27, 1999
A M KUMARAN Vs. C ANIL KUMAR	September 14, 1999
A M SANKARAN Vs. REGISTRAR HIGH COURT	March 5, 1999
A MANIYARA MANICKAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION II LTD	August 17, 1999
A MARIAMMAL Vs. S SUDALAIKANNU THEVAR	February 5, 1999
A MOHAN Vs. TMT KAMALAM AMMAL	July 5, 1999
A N D ALASINGARAHAR Vs. COLLECTOR OF DHARMAPURI	April 16, 1999
A R PONNUSAMY Vs. THOPPALAN ALIAS KARUPPA GOUNDER	November 11, 1999
A R RAJASAKARAN Vs. I C D TRIPLICANE BRANCH 55 BIG ST MADRAS	November 22, 1999
A RAJA DEVI Vs. STATE OF TAMIL NADU	December 14, 1999
A RAJANGAM Vs. A MOHAMMED HANI	December 2, 1999
A RAMAR Vs. DISTRICT COLLECTOR RAMANATHAPURAM	November 1, 1999
A RAMESH Vs. A MANOHAR PRASAD	January 6, 1999
A S MYTHILI Vs. RAMASAMY BATTACHARIYER	September 30, 1999
A S RAMADASS Vs. N MALATHI	August 12, 1999
A SATISH Vs. DISTRICT COLLECTOR KANCHEEPURAM	March 12, 1999
A SELVARAJ Vs. STATE OF TAMIL NADU	August 19, 1999
A THAMBUSAMY Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE	September 21, 1999
A V ABDUL LATEEF AND CO Vs. THOTAKURA DEVAMMA DECEASED	September 28, 1999
A VENUGOPAL Vs. STATE OF TAMIL NADU	June 18, 1999
A. KANIKAPARAMESWARI Vs. N. SUNDARI	July 26, 1999
A. RAJ Vs. S.P. CHITHAMBARAM & OTHERS	August 2, 1999
A. SARANGAPANI Vs. CHIEF JUDICIAL MAGISTRATE, CHINGLEPUT	March 23, 1999
A. SINGATHEVAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, HOME, PROHIBITION & EXCISE DEPT., FORT ST. GEORGE, CHENNAI	April 26, 1999
A.K. SADASIVAM Vs. M. VIJAYA	July 7, 1999
A.P. LULLA AND ANOTHER Vs. STATE BY S.I. OF POLICE, CENTRAL CRIME BRANCH, CHENNAI	August 31, 1999
ABDUL KHUTOOS Vs. GANESH AND COY OIL MILLS	September 4, 1999
ABDUL NASSER MADANI Vs. STATE OF TAMIL NADU	September 23, 1999
ABDUL RAHMAN Vs. STATE	October 28, 1999
ABDULLAH KADHER BATCHA Vs. COMMISSIONER OF CUSTOMS AIRPORT CUSTOMS HOUSE RAJAJI SALAI CHENNAI	August 10, 1999
ABISHEGA KATTALAI OF SRI TYIAGARAJA SAMI DEVASTHANAM TIRUVARUR Vs. V T SOMASUNDARAM	January 8, 1999
ABK PUBLICATIONS LIMITED Vs. TAMIL NADU NEWSPRINT AND PAPERS LTD	February 3, 1999
ACHUTHAN PILLAI Vs. CHELLATHANGAM	August 18, 1999
ADAMMAL Vs. POOSARI VELLAYA GOUNDER	April 16, 1999
ADAR TEA PRODUCE COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 6, 1999
ADAYAR GATE HOTELS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 23, 1999
ADDITIONAL DIRECTOR EXPORT INSPECTION AGENCY MADRAS Vs. M/S DEVI MARINE FOOD EXPORTS PVT LTD	September 10, 1999
AHAMAD HUSSAIN Vs. MANAGEMENT OF SWADESHI COTTON MILLS	February 1, 1999
AKBAR ALI Vs. ALLA PITCHAI	August 2, 1999
AKBAR ALI Vs. DONIAN RODRIGO	October 20, 1999
AKTHARS Vs. HITESH V SHAH	September 1, 1999
ALAGAR ALIAS SAVUGAN Vs. A BALUCHAMI	February 11, 1999
ALEXANDER LEONARD G Vs. ANGLO FRANCH TEXTILES	December 17, 1999
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. DEVI KARUMARI AMMAN	January 27, 1999
ALSA CONSTRUCTIONS AND HOUSING LIMITED Vs. M MAL REDDY	January 25, 1999
AMHALAVANAN Vs. A ANHALAGAN	July 28, 1999
AMIRTHALINGAM Vs. UTHAYATHAMMA	April 5, 1999
AMUL PLOYCURE INDUSTRIES LIMITED Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL	June 24, 1999
ANANDARAJ Vs. STATE	December 28, 1999
ANANDARAJ Vs. STATE	December 20, 1999
ANAS INDUSTRIES Vs. SURESH BAFNA	April 19, 1999
ANDALAMMAL Vs. K N GOPAL NAIDU AND ANOTHER	September 15, 1999
ANDHRA SOCIAL AND CULTURAL ASSOCIATION Vs. R KARUPPAN	December 23, 1999
ANIFA Vs. COMMISSIONER OF POLICE COIMBATORE CITY COIMBATORE	June 10, 1999
ANJALAI Vs. ARUMUGA CHETTIAR	October 1, 1999
ANNA PERUNDHU NILAYA VATTARA VIYAPARIGAL SANGAM REGD AND Vs. MUNICIPAL COUNCIL TUTICORIN	February 10, 1999
ANNA TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	March 9, 1999
ANNA TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	November 22, 1999
ANNAMALAI COTTON MILLS P LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	March 11, 1999
ANNAMALAI M Vs. REGISTRAR HIGH COURT MADRAS	April 7, 1999
ANS HAMEED Vs. COMMISSIONER OF POLICE MADRAS	June 8, 1999
ANTHONY CHELLAPPA Vs. VICTORIA AMMAL	July 19, 1999
ANTHONY XAVIER FERNADO Vs. DHANARAJ RAJAMANI	January 30, 1999
ANUGRAHA JEWELLERS LIMITED Vs. K R S MANI	December 17, 1999
APEEGO LIMITED Vs. INSPECTOR OF POLICE ANANTHANPATTI POLICE STATION SALEM TAMIL NADU	April 19, 1999
AQUA PUMP INDUSTRIES Vs. DEPUTY REGISTRAR OF TRADE MARKS	June 30, 1999
ARASAPPAN KARAYALAR Vs. SUBRAMANIA KARAYALAR	June 10, 1999
ARASU RUBBER CORPORATION LIMITED Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER NAGERCOIL RURAL	November 11, 1999
ARAVINDADEVI J Vs. UNION OF INDIA UOI	August 24, 1999
ARIGNAR ANNA WEAVERS CO OPERATIVE SOCIETY LIMITED Vs. STATE OF TAMIL NADU	January 27, 1999
AROCKIA ANNAI ROTARY AND FLOUR MILLS Vs. STATE BANK OF INDIA	April 23, 1999
AROKIADOSS M A Vs. MANAGEMENT OF R M MEHTA AND R M MEHTA AND	January 5, 1999
ARULMIGHU NEELAKANDA PILLAIYAR KOIL AANTHAL PERAVURANI TALUK PATTUKKOTAI MUNSIF Vs. S R ARUNACHALAM CHETTAIR	September 23, 1999
ARULMIGHU VEDARANYESWARASWAMI DEVASTHANAM Vs. HARIDAS	September 24, 1999
ARULSINGAMANI Vs. S VAIGUNTHA RAJAN	November 11, 1999
ARUMUGA VELAR Vs. ARULMIGU KUZHAVAR STREET MARIAMMAN KOIL	December 17, 1999
ARUMUGAM Vs. STATE	December 20, 1999
ARUMUGHAM Vs. STATE	March 10, 1999
ARUNACHALA NAICKER Vs. JANAKIRAMA NAICKER	March 26, 1999
ARUNAGIRI L Vs. MGMT OF T C C BANK	December 20, 1999
ARUPPUKKOTTAI SRI JAYAVILAS P LTD THROUGH ITS MANAGING DIRECTOR Vs. J TMT LEELAVATHI	May 6, 1999
ARUPPUKKOTTAI SRIJAYAVILAS P LTD Vs. LEELAVATHI	July 6, 1999
ASHOK KUMAR MAHAVEERCHAND LICENCED PAWN BROKER Vs. GOVERNMENT OF TAMIL NADU	November 16, 1999
ASHOK KUMAR S Vs. PRESIDING OFFICER	December 13, 1999
ASHOK LEYLAND LIMITED Vs. INDUSTRIAL TRIBUNAL	July 9, 1999
ASHOK LEYLAND LTD Vs. PRESIDING OFFICER	August 27, 1999
Assistant Collector Special Investigation Bureau Vs. Mysore Insecticides Co Pvt Ltd	March 15, 1999
ASSOCIATION OF UNIVERSITY TEACHERS NATIONAL COLLEGE UNIT TRICHY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI	January 11, 1999
AYYAVU DIED Vs. SHANTI BIBI	August 18, 1999
B ANANTHAKRISHNAN Vs. KOVAI B JAYARAMAN	August 12, 1999
B CHELLAMMAL Vs. J C AUTOMOBILE	August 24, 1999
B DEVARAJAN Vs. STATE	August 16, 1999
B JENARATHANAN BALAJI SERVICE STATION COIMBATORE Vs. SENIOR REGIONAL MANAGGER HINDUSTAN PETROLEUM CORPORATION COIMBATORE REGIONAL OFFICE COIMBATORE	September 9, 1999
B KANNAN Vs. B C SANTHANAM	February 3, 1999
B KISHORE Vs. MANJU ALIAS MANJULA	June 28, 1999
B POISELLAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT FORT ST GEORGE CHENNAI	September 10, 1999
B PONNIAH Vs. DIRECTOR OF TECHNICAL EDUCATION GUINDY CHENNAI 25	September 15, 1999
B R HARIANANDHAN Vs. CHAIRMAN TAMIL NADU HOUSING BOARD	February 24, 1999
B R SHAMALA AND B R SHYAMALA DEVI Vs. KUNDAN S BHAYANI	April 30, 1999
B RAMAKRISHAN Vs. SARASU	March 24, 1999
B RAMAMURTHY Vs. GOVERNMENT OF TAMIL NADU	November 2, 1999
B S GANDHI Vs. UNION OF INDIA	February 25, 1999
B S GANDHI Vs. UNION OF INDIA	February 15, 1999
B. ANANDAN Vs. THE SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVT, OF TAMIL NADU, FORT ST. GEORGE, CHENNAI-9 AND	August 9, 1999
B.M. SUBRAMANIAM AND ANOTHER Vs. S. RAJESWARI AND OTHERS	July 8, 1999
BABU Vs. STATE OF TAMIL NADU	February 23, 1999
BABU M Vs. JOINT ZONAL MANAGER CUM DISCIPLINARY AUTHORITY BANK OF INDIA CHENNAI 86	July 20, 1999
BAGAVATHY Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVT., PROHIBITION & EXCISE DEPT., FORT ST. GEORGE, CHENNAI	December 22, 1999
BAJAJ PREETI TULSIDAS Vs. STATE OF TAMIL NADU	February 5, 1999
BALAKRISHNAN Vs. TULASIDAS	February 4, 1999
BALAKRISHNAN Vs. STATE REP. BY INSPECTOR OF POLICE, ARAVAKURICHI P.S. KARUR	April 23, 1999
BALAMANI Vs. KAILASAM KONAR	July 9, 1999
BALASUBRAMANIA TRADERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 19, 1999
BALASUBRAMANIAM S Vs. GOVERNMENT OF TAMIL NADU	September 10, 1999
BALASUNDARAN Vs. STATE	July 13, 1999
BALU Vs. DHANAM	September 9, 1999
BANK OF MADURA LTD Vs. SIV INDUSTRIES LTD	November 26, 1999
BAPU PILLAI Vs. SUPDT ENGINEER MADURAI ELECTRICITY SYSTEM TNEB MADURAI	January 8, 1999
BASE CORPORATION LIMITED Vs. UNION OF INDIA	July 27, 1999
BASHRUDDIN Vs. P SOMASUNDARAM	December 17, 1999
BASKAR Vs. MUTHUSAMY	January 21, 1999
BHAKTHAVATSALAM VIDHYASHRAM Vs. V VELIAH	April 16, 1999
BHARATH JAGANATH SURYAWANSHI Vs. INSPECTOR OF POLICE C 1 FLOWER BAZAAR POLICE STATION CHENNAI	April 30, 1999
BHARATH N MEHTHA AND Vs. MANSI FINANCE CHENNAI LIMITED	February 18, 1999
BHARATHI MIDDLE SCHOOL, SAHADEVANPETTAI Vs. STATE OF TAMIL NADU AND OTHERS	February 19, 1999
BHEEMAN K K Vs. HIGH FOREST ESTATES	October 8, 1999
BHEL THUPPURAVU THOZHILALAR SANGAM BHEL LTD Vs. MGMT OF BHEL	December 22, 1999
BHUVANESWARI P Vs. UNION OF INDIA UOI	June 8, 1999
BINNY LIMITED Vs. INDIAN OVERSEAS BANK	July 19, 1999
Bishop Thorp College Vs. D Anandasekaran Selvarajan	December 17, 1999
BOMBAY BURMAH TRADING CORPORATION Vs. FIELD DIRECTOR PROJECT TIGER AND CONSERVATOR OF FORESTS	October 5, 1999
BOOMAYIL Vs. STATE OF TAMIL NADU	February 18, 1999
BOROSIL GLASS WORKS LIMITED Vs. S R MAZDA	April 20, 1999
BOSE Vs. KANDASAMY	July 20, 1999
BRICK AND TILE MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA	August 9, 1999
C A ABRAHAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 21, 1999
C A APPADURAI Vs. CHIEF JUDICIAL MAGISTRATE KANYAKUMARI DISTRICT AT NAGERCOIL	April 7, 1999
C A RAHIM Vs. STATE OF TAMIL NADU	June 11, 1999
C ARANGANAYAGAM Vs. STATE	July 7, 1999
C K P MEMMON Vs. K P SULAIMAN	April 22, 1999
C L RAVI CHANDRAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	November 2, 1999
C LAKSHMI NARAIN Vs. GOVERNMENT OF TAMIL NADU	July 27, 1999
C M DHASS Vs. TMT S SUNDARA BAI	December 6, 1999
C MANI Vs. TAMIL NADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY	November 2, 1999
C NATARAJAN AND Vs. GOVERNMENT OF TAMIL NADU	August 19, 1999
C P CHIKKANNA CHETTIAR Vs. TAMIL NADU STATE TRANSPORT CORPORATION	April 1, 1999
C RAMASWAMY Vs. STATE	August 3, 1999
C SHANMUGHAM Vs. N RADHAKRISHNAN	February 11, 1999
C SOMASEKAR Vs. STATE OF TAMIL NADU	December 3, 1999
C SRINIVASA RAO AND Vs. P RAMANKUTTY	February 24, 1999
C T SHENTHILNATHAN CHETTIAR Vs. RAJA D V APPA RAO BAHADUR	March 25, 1999
C T THANGARAJ Vs. MURUGESAN	April 15, 1999
C THIRUPURASUNDARI Vs. C ANANDA SUNDARARAMAN	December 15, 1999
C VIJAYA Vs. STATE OF TAMIL NADU	April 19, 1999
C. LAWRENCE JAGANATHAN Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY, HOME, PROHIBITION & EXCISE DEPT., FORT ST. GEORGE, CHENNAI	September 6, 1999
CALCUTTA CHEMICALS AND LIMITED Vs. TAIYEB YUSUFBHAI VAKHARIA	August 6, 1999
CANARA BANK OFFICERS ASSOCIATION REGD Vs. CANARA BANK	June 11, 1999
CANARA BANK T NAGAR MADRAS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ZONE 7 GREAMS ROAD MADRAS	August 25, 1999
CEYLON REPATRIATES LABOURERS WELFARE AND SERVICE SOCIETY Vs. COLLECTOR KANCHEEPURAM	June 22, 1999
CHAKRA TEXTILE AND ANR. Vs. JEEVAN ENTERPRISES	June 17, 1999
CHAMUNDI STEEL CASTINGS (INDIA) LTD Vs. CEGAT	October 7, 1999
CHANDRA Vs. EMMAN ILLANCHIZHIAN	September 22, 1999
CHANDRANATHAN Vs. ESTHAR RANI	September 17, 1999
CHANDRASEKHARENDRA SARASWATHI VISWA MAHA VIDYALAYA Vs. STATE OF TAMIL NADU	March 3, 1999
CHARTERED ACCOUNTANTS STUDY CIRCLE Vs. INSTITUTE OF CHARTERED ACCOUNTANTS	October 1, 1999
CHELLAPPA Vs. STATE	August 19, 1999
CHELLASWAMY K Vs. UNION OF INDIA UOI	November 1, 1999
CHENCHULAKSHMI Vs. JANARDAN SINGH	October 28, 1999
CHENNAI DISTRICT HANDCARTMAN KEROSENE RETAILERS PROGRESSIVE SANGAM Vs. SECRETRAY GOVERNMENT OF TAMILNADU FOOD AND CONSUMER PRODUCTION DEPT FORT ST GEORGE	June 29, 1999
CHENNAI SMALL AND TINY INDUSTRIES ASSOCIATION Vs. STATE OF TAMIL NADU	April 19, 1999
CHERAN TRANS EMPLOYEES UNION KATTOR Vs. GOVERNMENT OF TAMIL NADU	June 25, 1999
CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD Vs. S CHANDRA	November 30, 1999
CHIEF ENGINEER PERSONNEL TAMILNADU ELECTRICITY BOARD CHENNAI 2 Vs. S CHANDRA	January 30, 1999
CHINNADURAI Vs. STATE	February 8, 1999
CHINNAIYAN Vs. STATE	August 13, 1999
CHINNAKANNU DIED Vs. ATHAL	September 27, 1999
Chinnamuthuraj Vs. State	October 14, 1999
CHINNASAMY Vs. STATE	October 4, 1999
CHINNASAMY Vs. PERUMAL	November 17, 1999
CHINNASAMY Vs. SUPERINTENDENT OF POLICE MADURAI	August 2, 1999
CHINNASAMY Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, PROHIBITION AND EXCISE DEPT., FORT ST. GEORGE, CHENNAI	November 29, 1999
CHINNATHAMBI Vs. P O LABOUR COURT	November 12, 1999
CHITRA DEVI Vs. CHEMBAGAVALLI	July 19, 1999
CHOLAN ROADWAYS CORPORATION LTD Vs. PAVUNRAJ	June 17, 1999
CHRISTIAN LITERATURE SOCIETY Vs. S NATHANIEL	August 27, 1999
CIVICONS ENGINEERS AND CONTRACTORS Vs. AUROFOOD LIMITED	October 1, 1999
COIMBATORE DISTRICT CENTRAL CO OPERATIVE BANK EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	July 30, 1999
COIMBATORE DISTRICT CHARCOAL MERCHANTS ASSOCIATION REGD NO 50 1992 Vs. STATE OF TAMIL NADU	November 12, 1999
COIMBATORE PIONEER MILLS LTD Vs. DISTRICT COLLECTOR COIMBATORE	May 11, 1999
COLOR GROVE PRINTERS AND DESIGNERS P LTD Vs. E S I CORPORATION	April 30, 1999
COMMISSIONER H R AND C E A DEPARTMENT Vs. TIRUKOVILUR ADHINAM TIRUPAPPULIYUR SRIMATH GNANIAR MADALAYAM	June 7, 1999
COMMISSIONER OF GIFT TAX Vs. T ABDUL WAHID	June 17, 1999
COMMISSIONER OF GIFT TAX Vs. A JAWAHAR PALANIAPPAN	August 11, 1999
COMMISSIONER OF INCOME TAX Vs. JAYA STORES	August 11, 1999
COMMISSIONER OF INCOME TAX Vs. L K S JEWELLERS	August 11, 1999
COMMISSIONER OF INCOME TAX Vs. SURESH B METHA	August 4, 1999
COMMISSIONER OF INCOME TAX Vs. NEEDLE INDUSTRIES INDIA LIMITED	July 22, 1999
COMMISSIONER OF INCOME TAX Vs. TUTICORN SPINNING MILLS LIMITED	July 22, 1999
COMMISSIONER OF INCOME TAX Vs. J K K TEXTILE PROCESSING MILLS	July 22, 1999
COMMISSIONER OF INCOME TAX Vs. BHARAT OVERSEAS BANK LIMITED	July 8, 1999
COMMISSIONER OF INCOME TAX Vs. INDIAN BANK	July 8, 1999
COMMISSIONER OF INCOME TAX Vs. MUTHULAKSHMI TIMBER DEPOT	July 9, 1999
COMMISSIONER OF INCOME TAX Vs. M CT MUTHIAH CHETTIAR FAMILY TRUST	November 30, 1999
COMMISSIONER OF INCOME TAX Vs. KSHATRIYA GIRLS SCHOOLS MANAGING BOARD	December 15, 1999
COMMISSIONER OF INCOME TAX Vs. P S SRIDHARAN	December 19, 1999
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED	December 17, 1999
COMMISSIONER OF INCOME TAX Vs. WEST COAST ELECTRIC SUPPLIES CORPORATION LIMITED	December 13, 1999
COMMISSIONER OF INCOME TAX Vs. PRINT SYSTEM PRODUCTS	September 30, 1999
COMMISSIONER OF INCOME TAX Vs. NATIONAL PALAYACOT CO	September 23, 1999
COMMISSIONER OF INCOME TAX Vs. M V M CHELLAMUTHU PILLAI	September 20, 1999
COMMISSIONER OF INCOME TAX Vs. GEORGE MARJO EXPORTS P LIMITED	September 16, 1999
COMMISSIONER OF INCOME TAX Vs. S VIJAYALAKSHMI SMT	September 23, 1999
COMMISSIONER OF INCOME TAX Vs. N M A MOHAMMAD HANEEFA	October 6, 1999
COMMISSIONER OF INCOME TAX Vs. BHARAT OVERSEAS BANK LIMITED	October 6, 1999
COMMISSIONER OF INCOME TAX Vs. M A CHIDAMBARAM	October 6, 1999
COMMISSIONER OF INCOME TAX Vs. NEYVELI LIGNITE CORPORATION LIMITED	October 7, 1999
COMMISSIONER OF INCOME TAX Vs. RUTI MACHINERY WORKS LIMITED	October 7, 1999
COMMISSIONER OF INCOME TAX Vs. NATIONAL TEXTILE CORPORATION TAMIL NADU AND PONDICHERRY LIMITED	October 7, 1999
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK	June 23, 1999
COMMISSIONER OF INCOME TAX Vs. E V SUBRAMANIAN	June 17, 1999
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LIMITED	April 23, 1999
COMMISSIONER OF INCOME TAX Vs. SHANTHI CHANDRAN	April 25, 1999
COMMISSIONER OF INCOME TAX Vs. KAVITHA CHANDRAN	April 25, 1999
COMMISSIONER OF INCOME TAX Vs. SOUTHERN SHIPPING CO P LIMITED	April 29, 1999
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU TEXTILE CORPORATION LIMITED	April 29, 1999
COMMISSIONER OF INCOME TAX Vs. L G BALAKRISHNAN LIMITED	April 22, 1999
COMMISSIONER OF INCOME TAX Vs. AUROBINDO MEMORIAL FUND SOCIETY	March 25, 1999
COMMISSIONER OF INCOME TAX Vs. N BHAGAVATHY AMMAL	March 25, 1999
COMMISSIONER OF INCOME TAX Vs. MATRISEVA TRUST	March 25, 1999
COMMISSIONER OF INCOME TAX Vs. SOUTHERN SULPHATES AND CHEMICALS PRIVATE LIMITED	March 25, 1999
COMMISSIONER OF INCOME TAX Vs. SOFT BEVERAGES P LIMITED	March 25, 1999
COMMISSIONER OF INCOME TAX Vs. K RAJAGOPALAN	April 1, 1999
COMMISSIONER OF INCOME TAX Vs. A R BALARAMAN DECD	April 1, 1999
COMMISSIONER OF INCOME TAX Vs. DHARMAPURI CO OPERATIVE SUGAR MILLS LIMITED	April 8, 1999
COMMISSIONER OF INCOME TAX Vs. P L RANGIAH CHETTY AND SONS	April 8, 1999
COMMISSIONER OF INCOME TAX Vs. SRINIVAS AND COMPANY	April 8, 1999
COMMISSIONER OF INCOME TAX Vs. ENGINE VALVES LIMITED	February 5, 1999
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC CO OF INDIA LIMITED	February 9, 1999
COMMISSIONER OF INCOME TAX Vs. JAYARAJ TALKIES	February 12, 1999
COMMISSIONER OF INCOME TAX Vs. FRANCO TOSI INGEGNERIA	February 2, 1999
COMMISSIONER OF INCOME TAX Vs. PREMIER COTTON MILLS LIMITED	February 19, 1999
COMMISSIONER OF INCOME TAX Vs. J RAMASWAMY	February 19, 1999
COMMISSIONER OF INCOME TAX Vs. ORIENT PHARMA P LIMITED	February 12, 1999
COMMISSIONER OF INCOME TAX Vs. GANAPATHY MILLS COMPANY LIMITED	February 16, 1999
COMMISSIONER OF INCOME TAX Vs. KARUR VYSYA BANK LIMITED	March 15, 1999
COMMISSIONER OF INCOME TAX Vs. SOUTHERN EXPLOSIVES CO	March 17, 1999
COMMISSIONER OF INCOME TAX Vs. TIRUCHIRAPALLI CO OPERATIVE WHOLESALE STORES LIMITED	December 20, 1999
COMMISSIONER OF INCOME TAX Vs. E PRAHALATHA BABU	December 23, 1999
COMMISSIONER OF INCOME TAX Vs. COMP-HELP SERVICES (P) LTD	October 13, 1999
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. V RANGANATHAM CHETTY	September 23, 1999
COMMISSIONER OF WEALTH TAX Vs. P M ITOOP	September 21, 1999
COMMISSIONER OF WEALTH TAX Vs. KIKABIS EDUCATIONAL TRUST	October 7, 1999
COMMISSIONER OF WEALTH TAX Vs. K VIJAYAKUMAR	October 6, 1999
COMMISSIONER OF WEALTH TAX Vs. SITA VENKATARAMANI	December 13, 1999
COMMISSIONER OF WEALTH TAX Vs. C SESHACHALAM CHETTY DECD	November 30, 1999
COMMISSIONER OF WEALTH TAX Vs. S V SIVARATHINA PANDIAN	March 25, 1999
COMMISSIONER OF WEALTH TAX Vs. J ABDUL KHADER SAIT	April 29, 1999
COMMISSIONER OF WEALTH TAX Vs. N M R KRISHNAMOORTHY AND SONS PRIVATE LIMITED	April 29, 1999
CONTROLLER OF ESTATE DUTY Vs. JALAL SAYYEDUR RAHMAN	September 16, 1999
COSMOPOLITAN CLUB Vs. GOVERNMENT OF TAMIL NADU	October 13, 1999
D AGASTIN Vs. DEVASAGAYAN	March 3, 1999
D JOTHI Vs. K P KANDASAMY	March 9, 1999
D K NAGABUSHANAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT ADMINISTRATION NUNGAMBAKKAM CHENNAI	June 16, 1999
D MANOHARAN Vs. EXECUTIVE OFFICER TOWN PANCHAYAT SPECIAL GRADE THIRUPPARANKUNDRAM MADURAI	August 9, 1999
D MUTHUKRISHNAN Vs. SUPERINTENDENT OF POLICE CHENNAI	March 3, 1999
D RAVI Vs. S VELLATHAN	August 10, 1999
D S ATHAVULLA Vs. A T THIAGARAJAN	June 28, 1999
D THOMAS Vs. N THOMAS	February 12, 1999
D V JAGANATHAN Vs. P R SRINIVASAN	August 9, 1999
D V RAGHAVAN Vs. A J SURESH KUMAR	December 8, 1999
D V RAMANA ALIAS VENKATARAMANA BHAT Vs. P S RATHINA BAI	August 18, 1999
D. RAJAGOPAL Vs. JAGATHAMBAL	October 6, 1999
D. RANGANAYAGI Vs. STATE OF TAMIL NADU	April 8, 1999
DANDY KNIT GARMENTS Vs. SUBIKSHA SPINNERS P LIMITED	March 12, 1999
DENA BANK MADRAS Vs. GUPTHA IRON AND STEEL COMPANY MADRAS	January 21, 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs. VELLORE CO OPERATIVE SUGAR MILLS LIMITED	September 1, 1999
DETENU SELVAM Vs. DISTRICT MAGISTRATE AND COLLECTOR OF VELLORE DISTRICT	October 12, 1999
DEVARAJAN Vs. STATE	April 21, 1999
DEVI TEXTILES Vs. S SUGANTHI	July 19, 1999
DHANALAKSHMI Vs. DISTRICT REVENUE OFFICER TRICHY	October 12, 1999
DHANAPAGIYAM Vs. RAGHAVA RAO	July 30, 1999
DHANU PANDARAM Vs. KALI PANDARAM	February 25, 1999
DHEERAN CHINNAMALAI TRANSPORT CORPORATION Vs. AMMANI	June 16, 1999
DHEERAN CHINNAMALAI TRANSPORT CORPORATION LTD Vs. DONALD VASSOU	April 16, 1999
DINESH DALMIA Vs. COMON WEALTH DEVELOPMENT CORPORATION	May 12, 1999
DISTRICT COLLECTOR PUDUKOTTAI Vs. NEELA BAI	October 26, 1999
DIVISIONAL MANAGER UNITED INDIA INSSURANCE CO LTD Vs. R THANGARAJ	July 15, 1999
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. THANGARAJ	July 15, 1999
DOBSON DOMINIC MINOR Vs. STATE OF TAMIL NADU	October 8, 1999
DOW LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI	September 8, 1999
DR. E.V. KALYANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 24, 1999
DR. S. GANESAN Vs. THE REGISTRAR, ALAGAPPA UNIVERSITY, KARAIKUDI	August 20, 1999
DURAIPANDIAN Vs. TAMILJOTHI	November 25, 1999
DURSHA SHARIFF Vs. STATE OF TAMIL NADU	September 30, 1999
E CHANDRAVADANAM Vs. STATE OF TAMIL NADU	April 23, 1999
E NATARAJAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	November 12, 1999
E PALANISAMY DIED Vs. PALANISAMY DEAD	December 24, 1999
E PRAHALATHA BABU Vs. COMMISSIONER OF INCOME TAX	September 15, 1999
E S I C Vs. NORTH ARCOT DISTRICT CONSUMERS WHOLESALE SOCIETY LTD	February 12, 1999
E V PERUMALSWAMY AND PADMAVATHI EDUCATIONAL TRUST CHENNAI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION CHENNAI	February 11, 1999
EAST INDIA CERAMICS Vs. LABOUR OFFICER CONCILIATION	October 15, 1999
EASWARAMOORTHY VELAR Vs. PARVATHATHAMMAL	December 13, 1999
EDWIN ALEX Vs. SYNDICATE BANK KARINGAL BRANCH	July 13, 1999
EKAMBARAM Vs. E SUBRAMANIAN	March 19, 1999
ELUMALAI Vs. THE DISTRICT MAGISTRATE	August 17, 1999
EMMANUAL TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR SOUTHERN REGIONAL COMMITTEE NATIONAL COUNCIL FOR TEACHERS EDUCATION	May 11, 1999
ENFIELD INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	June 3, 1999
ESANYA MADALAYAM RELIGIOUS INSTITUTION OWNED Vs. TIRUVANNAMALAI SEVASRAMAM EDUCATIONAL TRUST	April 6, 1999
ETTHYAMMAL Vs. SUB COLLECTOR TINDIVANAM	April 29, 1999
EXPRESS NEWSPAPERS LIMITED Vs. KWALITY SPINNING MILLS LIMITED AND VICE VERSA	November 25, 1999
FAKIR MOHIDEEN Vs. CHITRAPUTIRAN	December 24, 1999
FAR EAST TANNING COMPANY Vs. SUPERINTENDING ENGINEER WEST VELLORE ELECTRICITY SYSTEM GANDHI NAGAR VELLORE	February 23, 1999
FARIDA SHAUKATH Vs. UNIT TRUST OF INDIA MADRAS 1	July 26, 1999
FAROOK NAGOOR Vs. STATE OF TAMIL NADU	August 10, 1999
FATHIMUNNISSA Vs. TAMIL NADU WAKF BOARD	December 3, 1999
FAZLUR RAHMAN Vs. STATE OF TAMIL NADU	January 27, 1999
G B DEVASAGAYAM Vs. K R KRISHNAMOORTHY	January 6, 1999
G BAKTHAVATSALAM Vs. K SRINIVASAN	November 9, 1999
G BALARAMAN Vs. STATE	July 22, 1999
G BHUVANESWARI Vs. M SORNAKUMAR	November 30, 1999
G GNANAMUTHU NADAR Vs. GNANASUNDARI	December 8, 1999
G KANNAN Vs. KULIKAMBAI ALIAS SAROJA	August 17, 1999
G Karuppiah Vs. State of Tamil Nadu	November 24, 1999
G NAGESHWARARAO Vs. VEERAPANDI S AMMUGHAM	July 15, 1999
G NANCHIL KUMARAN Vs. GOVINDASAMY REDDIAR	September 22, 1999
G POOVAIAH Vs. SECRETARY SAIVA BHANU KSHATRIYA COLLEGE ARUPPUKKOTTAI	January 25, 1999
G V RANGARAJAN Vs. PRESIDING OFFICER LABOUR COURT	June 14, 1999
G WILSON Vs. STELLA MARY JOY	December 8, 1999
G. MADHAVAN Vs. KOTTESWARAN	November 3, 1999
G. RAMASUBRAMANIAN Vs. K. GURULAKSHMI AND ANOTHER	December 8, 1999
G.T. KARUPPAIYAN Vs. JEYAPAL	August 23, 1999
GADHI Vs. KRISHNARAJA	September 28, 1999
Ganesan Vs. State	October 4, 1999
GANESAN Vs. M SUNDARARAJA THEVAR	July 28, 1999
GANESAN, AND CHINNA GANESAN Vs. INSPECTOR OF POLICE, ARUPPUKOTTAI TOWN POLICE STATION, ARUPPUKOTTAI, RESPONDENT IN BOTH CRL.M. PS.	July 13, 1999
GANGA BAI Vs. INSPECTOR CIVIL SUPPLY C I D NORTH UNIT MADRAS	April 29, 1999
GANGABAI AMMAL Vs. S KALYANASUNDARAM	February 22, 1999
GEM AND CO Vs. E S I CORPN	October 7, 1999
GENERAL MANAGER, CHERAN TRANSPORT CORPORATION Vs. SUBRAMANIYAM & ORS	June 23, 1999
GIMPLEX LTD Vs. STATE OF TAMIL NADU	September 14, 1999
GLADIYA LILLY Vs. SUPERINTENDENT, NARCOTIC CONTROL BUREAU	August 9, 1999
GNANAPRAKASA MUDALIAR Vs. B ANANDATHANDAVAN	March 16, 1999
GNANAPRAKASAM Vs. SMITHA	August 9, 1999
GNANASOUNDARI Vs. CHINAMMAL	October 15, 1999
GODAVARI MATCH INDUSTRIES MAMASAPURAM Vs. COMORIN MATCH INDUSTRIES PVT LTD	October 8, 1999
GOMATHI AMMAL Vs. KANNAN	September 15, 1999
GOMATHIAMMAL Vs. M SHANMUGA VELAYUTHAM	September 9, 1999
GOPAL Vs. STATE	February 26, 1999
GOPAL GANI RAM Vs. SUPERINTENDENT OF CUSTOMS AND CENTRAL EXCISE C I U TIRUCHIRAPALLI	January 12, 1999
GOVERNMENT OF TAMIL NADU Vs. PERIA PALLIVASAL ABIRAMAM BY ITS TRUSTEE	July 5, 1999
GUINDY MACHINE TOOLS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	August 19, 1999
GUJARAT HEAVY CHEMICALS LIMITED Vs. TAMIL NADU GLASS WORKS LIMITED COMPANY PETITION NO 41 OF 1991 ICICI LIMITED V OFFICIAL LIQUIDATOR TANGLASS LIMITED C A NOS 268	April 16, 1999
GUMMADI INDUSTRIES LIMITED Vs. KHUSHROO F ENGINEER	June 11, 1999
GUNABHOOSHANAMMAL Vs. SANTHA	April 16, 1999
GURUNATHAN Vs. STATE	August 2, 1999
GURUSAMY GOUNDER Vs. MUTHUSAMY GOUNDER	July 9, 1999
GURUVAMMAL Vs. SUBBIAH NAICKER	September 24, 1999
H H RIJHWANI Vs. N VENKAT RAMANI AND EITHER	July 8, 1999
H MD SULTAN Vs. TAMIL NADU WAKF BOARD THROUGH ITS SECRETARY CHENNAI	December 17, 1999
H RAMACHANDRA RAO Vs. A MOHIDEEN	August 16, 1999
H T L LIMITED Vs. UNION OF INDIA	July 17, 1999
H. KRISHNAN Vs. STATE	July 6, 1999
HABIBUL KAREEM Vs. ASST DIRECTOR ENFORCEMENT DIRECTORATE CHENNAI	February 23, 1999
HAJI LATIF GANI KACHHI Vs. SANGISHETTY RAMULU	July 28, 1999
HAMEED GHOSH BEEVI Vs. ABDUL HAYOOM	March 5, 1999
HARI RAJ H Vs. SHAW WALLACE CO LTD	January 13, 1999
HARTS COCOA PRODUCTS PRIVATE LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL MADRAS	February 19, 1999
HAYARUNISA Vs. RAMAKRISHNA BALAKRISHNAN	April 21, 1999
HEMAVATHIAMMAL Vs. VALLIAMMAL	April 20, 1999
HINDU MIDDLE SCHOOL Vs. ASSISTANT EDUCATIONAL OFFICER, RADHAPURAM AND ANOTHER	January 8, 1999
HIRUDAYA DASS Vs. GOVINDARAJ	April 15, 1999
HOTEL PICNIC P LTD Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF PROHIBITION AND EXCISE CHEPAUK CHENNAI	November 30, 1999
IDEAL AGRO SERVICES A REGISTERED PARTNERSHIP FIRM Vs. INDIAN OVERSEAS BANK CONTONMENT BRANCH TRICHY	July 27, 1999
INCOME TAX OFFICER Vs. SAKTHI FINANCE LIMITED	December 23, 1999
INCOME TAX OFFICER Vs. RATHNA AND CO	January 19, 1999
INDIA CEMENTS CAPITAL FINANCE LIMITED V KWALITY SPINNING MILLS LIMITED Vs. MEYYAPPAN APPLICATIONS NOS 2789	December 24, 1999
INDIAN AIRLINES LTD. AND OTHERS Vs. S. GOPALAKRISHNAN	September 22, 1999
INDIAN BANK Vs. M S HABIBULLAH	September 9, 1999
INDIAN COTTON MILLS FEDERATION EXPORT INCENTIVE DEPARTMENT Vs. TRANSWORLD TRADING CORPORATION	March 22, 1999
INDRAKUMARI Vs. STATE	July 19, 1999
J DESPA Vs. DIRECTOR TEACHERS EDUCATION AND RESEARCH INSTITUTE	February 19, 1999
J JAYALALITHA Vs. COMMISSIONER OF INCOME TAX	September 30, 1999
J MOHANRAJ Vs. UNION OF INDIA	November 24, 1999
J PATTABIRAMAN Vs. K MURUGAVEL	April 28, 1999
J PREM Vs. STATE	September 27, 1999
J SICKANDER Vs. JOINT SECRETARY GOVT OF INDIA	July 22, 1999
J. ELAVARASI Vs. STATE REP. BY ADDITIONAL SUPERINTENDENT OF POLICE, DIRECTORATE OF V AND AC CHENNAI	June 28, 1999
J. HANEEN Vs. CHIEF ENFORCEMENT OFFICER	August 23, 1999
JAGANNATHA PADAYACHI Vs. ELUMALAI AND AZHAGAPPA PADAYACHI	August 23, 1999
JALLALUDEEN Vs. R S CHINNAIYAN CHETTIAR	April 15, 1999
JAMEELA BEEVI Vs. STATE OF TAMIL NADU	December 15, 1999
JANAB DR HISAMUDDIN PAPA SAHIB Vs. JANAB KAZIM HUSSAIN SAHIB	August 13, 1999
JANARDHANA MILLS LIMITED Vs. STATE OF TAMIL NADU	October 29, 1999
JATHAVAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND ADMINISTRATION	April 1, 1999
JAYAKRISHAN Vs. INSPECTOR OF POLICE COIMBATORE	December 7, 1999
JAYARAMA NAIDU Vs. MEENAKSHI AMMAL	February 5, 1999
JAYARAMAN Vs. LALITHA	January 30, 1999
JAYRAM ELECTRICALS P LTD Vs. PRESIDING OFFICER	August 19, 1999
JEMIMA Vs. STATE OF TAMIL NADU	October 4, 1999
JOHN A AND SEVEN ORS Vs. INDIAN RARE EARTHS LTD	September 13, 1999
JOHN BRITTO Vs. MARIE CLARE	September 23, 1999
JOHN TRADERS Vs. GOVERNMENT OF TAMIL NADU	October 29, 1999
JOSEPH SAM Vs. MRS KANNAMMAL	September 15, 1999
JULKABI DIED Vs. VAIRAVAN	December 24, 1999
K A BALASUBRAMANIA IYER Vs. LAKSHMINARAYANA IYER	March 4, 1999
K A MURUGESA NADAR DIED Vs. K V R KANDASAMY	December 17, 1999
K ALLIMUTHU Vs. STATE OF TAMIL NADU	December 10, 1999
K AYYAMUTHU Vs. STATE OF TAMIL NADU	March 31, 1999
K BALU Vs. MADASAMY	January 27, 1999
K BOOPALAN Vs. REGISTRAR HIGH COURT OF JUDICATURE MADRAS	April 7, 1999
K GOPAL Vs. MANAGEMENT PANDIAN ROADWAYS CORPORATION LTD	July 13, 1999
K GOPANNA REDDIAR Vs. SPECIAL TAHSILDAR ADI DRAVIDA WELFARE DEPARTMENT CUDDALORE	December 15, 1999
K INBASAGARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 19, 1999
K IQBAL AHMED Vs. THIRU SANTHANAM COMMISSIONER ALANDUR MUNICIPALITY	January 25, 1999
K K PALANIAPPAN Vs. P S K SUBRAMANIAM	July 27, 1999
K KABALI Vs. ASSISTANT SECURITY COMMISSIONER RAILWAY PROTECTION FORCE MADRAS	February 16, 1999
K KANNADASAN Vs. DISTRICT COLLECTOR TRIVELLORE	January 12, 1999
K KATHALINGAM Vs. STATE OF TAMIL NADU	October 11, 1999
K LAKSHMANAN Vs. S RAVICHANDRAN	April 19, 1999
K LAKSHMI Vs. V GANESAN	February 15, 1999
K M ABDUL AZIZ Vs. VENKATACHALAM	April 23, 1999
K MARAYAMMAL Vs. GOVERNMENT OF INDIA	February 17, 1999
K MUTHU Vs. C CHANDRASEKAR	July 23, 1999
K MUTHUVELAPPA GOUNDER Vs. SUPDT OF CENTRAL EXCISE GOBICHETTIPALAYAM	November 9, 1999
K N JAMAL MOHAMMED Vs. CORPORATION OF MADRAS	April 13, 1999
K N KEERTHI RAO Vs. GENERAL MANAGER SOUTHERN RAILWAYS MADRAS 3	January 30, 1999
K NATARAJAN Vs. TAX RECOVERY OFFICER	March 16, 1999
K P JANAKI AMMAL Vs. K BADRINARAYANAIAH	February 18, 1999
K P JEYAPAUL ASAN Vs. CONTROLLER OF EXAMINATIONS DR M G R MEDICAL UNIVERSITY MADRAS	January 7, 1999
K P M INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE APPEALS MADRAS	September 21, 1999
K R KEDAMATHAN Vs. PALLAVAN TRANSPORT CORPORATION BY ITS MANAGING DIRECTOR METRO WING	April 5, 1999
K R M MONEY LENDERS Vs. A MANOHARAN ALIAS DOSS	April 15, 1999
K R MANICKAM Vs. P KUMARAVEL	August 10, 1999
K R SANTHARAM Vs. COMMISSIONER MADURAI CITY MUNICIPAL CORPORATION	March 10, 1999
K R UMARANI DEVASHENA Vs. CHAIRMAN ADHIYAMAN GRAMA BANK DHARMAPURI	November 24, 1999
K RADHA KRISHNAN Vs. THIRUMANI ASPHALTS AND FELTS PRIVATE LIMITED	May 12, 1999
K RADHAKRISHNAN Vs. RANI ALIAS ELIYARANI	September 27, 1999
K RADHAKRISHNAN Vs. THIRUMANI ASPHALTS AND FELTS PRIVATE LIMITED	October 26, 1999
K RAJAPPAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	December 12, 1999
K S BALASUBRAMANIAM Vs. S MUNUSWAMY	December 24, 1999
K S MUNAWAR JAN BEGUM Vs. H SUBRAMANIAM	September 15, 1999
K S VELUSAMY Vs. GOVT OF INDIA	March 26, 1999
K SHANKAR Vs. PALLAVAN TRANSPORT CORPORATION LTD	July 22, 1999
K SHANMUGHAM Vs. PURUSHOTHAM LAL	October 11, 1999
K SIVANANDAM Vs. STATE	February 18, 1999
K SOUNDARARAJAN Vs. GURUVAMMAL	August 16, 1999
K SUBRAMANIAM Vs. A KANDASWAMY	September 24, 1999
K SUBRAMANIAM NAIDU Vs. T N RAJENDRAN	March 3, 1999
K T KUNJUMON Vs. COMMISSIONER OF INCOME TAX	April 19, 1999
K V KANDASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE CRIME BRANCH COIMBATORE	June 18, 1999
K. CHETTIAPPAN Vs. CHIEF EDUCATIONAL OFFICER, RAMANATHAPURAM AND ANOTHER	July 20, 1999
K. SEETHALAKSHMI Vs. REGISTRAR OF COMPANIES AND ANR.	February 2, 1999
K.K.R. MAJESTIC COLONY WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	April 19, 1999
KADARKARAI Vs. STATE	August 6, 1999
KALEEN CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 15, 1999
KALIAMMAL Vs. D C ARUNACHALAM	November 2, 1999
KALIAMURTHY Vs. STATE	July 12, 1999
KALIYUGA KANNAN Vs. TAHSILDAR LAND SURVEY AND SETTLEMENT KARAIKAL	August 16, 1999
KALPANA TRADING CO COIMBATORE Vs. EXECUTIVE OFFICER TOWN PANCHAYAT TIRUCHIRAPALLI	February 11, 1999
KALPATTI SPINNING MILLS PVT LTD Vs. PRESIDING OFFICER LABOUR COURT	April 30, 1999
KAMAK PLASTICS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 29, 1999
KAMALA Vs. K A KUNJITHAPATHAM	September 14, 1999
KAMALAMMA Vs. MURUGAN	February 3, 1999
KAMALAMMAL Vs. DANIEL	April 23, 1999
KAMALAMMAL Vs. PARVATHI AMMAL	August 20, 1999
KAMALAMMAL Vs. SUPERINTENDING ENGINEER VELLORE ELECTRICITY DISTRIBUTION CIRCLE	July 9, 1999
KAMATCHI THEATRE Vs. DISTRICT COLLECTOR MADURAI	November 11, 1999
KAMICHETTY THIRUKAMESHWAR RAO YANAM Vs. UNION OF INDIA UNION TERRITORY OF PONDICHERRY SECRETARY TO GOVERNMENT REVENUE DEPARTMENT PONDICHERRY	October 8, 1999
KAMMAVAR SANGAM Vs. MANI JANAGARAJAN	July 19, 1999
KANCHI STEEL PRIVATE LIMITED Vs. DESIGNATED AUTHORITY COMMISSIONER OF CENTRAL EXCISE MADRAS	August 17, 1999
KANDASAMY GOUNDER Vs. THANGAVEL GOUNDER	October 11, 1999
KANNAN CHIT AND FINANCE CORPORATION ARCOT VELLORE DISTRICT Vs. UNION OF INDIA	September 20, 1999
KANNAPPA MUDALIAR DIED Vs. KULANDAI AMMAL	January 5, 1999
KANNAPPAN Vs. PARGUNAN	August 20, 1999
KARTHICK FISHERIES THROUGH ITS DIRECTOR N K KUMAR Vs. JOSEPH ALIAS JOSEPH RAZIZ	August 17, 1999
KARUNAKARAN N Vs. PRESIDING OFFICER LABOUR COURT	December 21, 1999
KARUPPA ODAYAR Vs. A MARUDA MUTHIRIAR	November 22, 1999
KARUPPASWAMY Vs. STATE	September 10, 1999
KARUPPAYAMMAL Vs. S RAMAALINGAM PILLAI	August 6, 1999
KASAN Vs. STATE	August 20, 1999
KASI HOUSING AND DEVELOPMENT LIMITED Vs. M M KALAISELVI	March 22, 1999
KASI NAIDU Vs. GOVINDARAJAN	August 16, 1999
KASILINGA PADAYACHI Vs. KALIYAPERUMAL PADAYACHI	February 5, 1999
KATTABOMMAN TRANSPORT CORPORATION LIMITED Vs. G MALAIVELU	August 25, 1999
KATTABOMMAN TRANSPORT CORPORATION LTD Vs. MARIYAL	July 1, 1999
KENJE GOWDER Vs. STATE OF TAMIL NADU	September 30, 1999
KENNEDY SIGAMANI Vs. KIRUBA GNANASEELI PREMA	November 17, 1999
KERALA JEWELLERS MADRAS Vs. KERALA JEWELLERS TRICHY	November 3, 1999
KILBURN ELECTRICALS LIMITED Vs. REGIONAL DIRECTOR COMPANY LAW BOARD	June 8, 1999
KISHORE J CHAWLA Vs. UNION OF INDIA	November 11, 1999
KITHERIAN Vs. STATE	February 9, 1999
KOTHALI RAJENDRAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE TIRUNELVELI	August 13, 1999
KOTHARI INDUSTRIAL CORPORATION LTD Vs. TEXTILE COMMISSIONER BOMBAY	August 16, 1999
KOUSALYA Vs. BALASUNDARAM	February 23, 1999
KRISHNAMOORTHY Vs. STATE	February 16, 1999
KRISHNAMURTHY CHETTIAR Vs. GOVERNMENT OF TAMIL NADU	January 6, 1999
KRISHNAN M Vs. MANAGEMENT OF TERRACE ESTATE	December 3, 1999
KRISHNAVANI Vs. ESTATE OFFICER TAMIL NADU SLUM CLEARANCE BOARD	January 4, 1999
KRISHNAVENI Vs. B MURUGANATHAN	August 25, 1999
Kulandai Ammal Vs. State Of Tamil Nadu	February 16, 1999
KULANDAISAMI Vs. LOURDUSAMI	February 1, 1999
KULANDAISWAMY Vs. S SANTHANAM	June 25, 1999
KUMARASWAMY Vs. APPACHI GOUNDER	March 3, 1999
KUMARAVEL A Vs. TAMIL NADU MINERALS LTD	November 15, 1999
KUMARAVEL R Vs. TAMIL NADU STATE TRANSPORT CORPORATION AND ANR	August 17, 1999
KUMARI SHANTHA AROGYADOSS Vs. G C KAMALA SRI HARI	June 30, 1999
KUNJANDI AND CO Vs. STATE OF TAMIL NADU	September 22, 1999
KUPPUSWAMY NAIDU Vs. KESTHURI	September 17, 1999
L BAKTHAVATCHAL Vs. DISTRICT COLLECTOR COIMBATORE	August 19, 1999
L BHUPATHY Vs. UNION OF INDIA	October 11, 1999
L C SAPTHARISHI Vs. E D BALASUBRAMANIAM	November 11, 1999
L MANOHARAN Vs. A RAMATHILAGAM	February 2, 1999
L PALANISWAMY Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT THE DEPUTY COMMISSIONER OF LABOUR COIMBATORE	June 11, 1999
L RAJU FERNANDO Vs. AUTHORISED OFFICER AND DEPUTY CONSERVATOR OF FORESTS, THIRUVANNAMALAI DIVISION	March 3, 1999
L V VARADARAJALU NAIDU Vs. COLLECTOR OF TIRUVALLUR DISTRICT AT TIRUVALLUR	August 18, 1999
LAKSHMANA PADAYACHI Vs. STATE OF TAMIL	July 27, 1999
LAKSHMANAN Vs. GOVERNMENT OF TAMIL NADU	December 8, 1999
LAKSHMANAN Vs. COLLECTOR OF DHARMAPURI KRISHNAGIRI	October 26, 1999
LAKSHMANAN PRAKASH Vs. STATE	March 15, 1999
LAKSHMI AACHI Vs. PARVATHI ACHI DIED ALAGAPPA CHETTIAR A ALAGN CHETTIAR	March 9, 1999
LAKSHMI JEWELLERY Vs. ASSTT. COMMISSIONER OF INCOME TAX	December 27, 1999
LAKSHMI NARAYANA FILMS Vs. COMMISSIONER OF INCOME TAX	November 30, 1999
LAKSHMIKANTHAN Vs. L S GANI MOHAMMED	August 3, 1999
LALITHAMAHESWARI Vs. POOMALAI AMMAL	April 16, 1999
LEO OILS AND LUBRICANTS Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS CHENNAI	January 5, 1999
LICENSEE BHUVANESWARI TALKIES Vs. APPELLATE AUTHORITY AND JOINT COMMISSIONER I MADRAS	January 12, 1999
LILAMANI Vs. BIEN AIME POUCHEPALLIAMBALLE	August 18, 1999
LILAMANI Vs. BIEN AIME POUCHEPALLIAMBALLE AND ORS.	September 18, 1999
LINGAM Vs. UNION OF INDIA, REP BY THE SECRETARY TO GOVERNMENT, MINISTRY OF HOME AFFAIRS, DEPARTMENT OF INTERNAL SECURITY, NORTH BLOCK, NEW DELHI-110 001,	June 9, 1999
LKP MERCHANT FINANCING LTD Vs. AIRPORT AUTHORITY OF INDIA INTERNATIONAL AIRPORT DIVISION CHENNAI AIRPORT CHENNAI	October 6, 1999
LOURDUMARI Vs. L JAYACHANDRA BABU	January 13, 1999
M A ABDUL KHUTHOOS Vs. GANESH AND COY OIL MILLS	February 4, 1999
M A RAJA Vs. S VEDHANTHAM PILLAI	December 6, 1999
M AMIRUTHAN Vs. M KANNAKI	July 16, 1999
M ARUMUGHAM Vs. ALAGAMMAI ACHI	February 10, 1999
M ARUNACHALAM Vs. V RAJARAM REDDIAR	August 20, 1999
M BALASUBRAMANIAN Vs. MANAGEMENT OF T V SUNDARAM IYENGAR AND SONS LIMITED	December 1, 1999
M BALU Vs. K JAWAHAR	December 24, 1999
M BERNARDSINGH Vs. SYNDICATE BANK NAGERCOIL BRANCH	October 14, 1999
M CHAKRAPANI Vs. COMMISSIONER CORPN OF MADRAS	February 3, 1999
M CHOCKALINGAM Vs. SUNDARAM FINANCE SERVICE LIMITED	August 6, 1999
M D THIRUVALLUVAR TRANSPORT CORPORATION Vs. SANTHALAKSHMI	April 10, 1999
M DHINAKARAN MANAGING DIRECTOR ABIRAMI FINANCE VELLORE DISTRICT Vs. EXECUTIVE OFFICER PALLIKONDA TOWN PANCHAYAT PALLIKONDA VELLORE DISTRICT	March 30, 1999
M DINAKARAN Vs. DIRECTOR OF SCHOOL EDUCATION ELEMENTARY SCHOOLS MADRAS	February 9, 1999
M GOVINDAMMAL Vs. M THILAKAVATHY	August 20, 1999
M JAGADEESAN Vs. MANAGER LEGAL TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD	January 8, 1999
M K DHARMALINGAM Vs. OFFICIAL RECEIVER TIRUCHIRAPALLI	March 25, 1999
M KALAIVANAN Vs. GOVERNMENT OF INDIA	March 17, 1999
M KANDASAMY Vs. U BASKAR	September 16, 1999
M KATHIRESAN Vs. STATE	March 22, 1999
M KRISHNAMOORTHY Vs. GOVERNMENT OF TAMIL NADU	March 30, 1999
M KRISHNAPPAN Vs. STATE OF TAMIL NADU	November 11, 1999
M L BANUMATHI PROPRIETRIX JAISHREE TRADING CORPORATION 443 JAWAHAR BAZAAR KARUR Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	September 28, 1999
M LAKSHMI Vs. SHANMUGA PRIYA TEXTILES P LIMITED	August 31, 1999
M M RAFI Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY MADRAS 8	April 9, 1999
M M RAGUNATHAN Vs. M M BASIRULLA DIED	September 7, 1999
M M S ABDUL WAHAB Vs. A P ABDUL HAMEED	April 16, 1999
M MOKKAIYAN Vs. ASSISTANT DIRECTOR FISHERIES DEPARTMENT MADURAI	February 5, 1999
M NASSER SHERIFF Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD	September 29, 1999
M NATANAM Vs. ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND FIT PERSON ARULMIGHU THILLAI KALLAMMAN THIRUKOVIL CHIDAMBARAM	September 22, 1999
M P CHRISTOBER Vs. M FABIAN	April 6, 1999
M P JANAKI AMMAL AND CO FIRM THROUGH ITS MANAGING PARTNER Vs. DINDUGAL KOTTAMPATTI TRANSPORT THROUGH ITS PARTNER	August 9, 1999
M P M HAMEED IBRAHIM AND ONE Vs. V S BAGIRATHAN	January 30, 1999
M P PALANI AND TWENTY THREE Vs. STATE OF TAMIL NADU	July 23, 1999
M PADMAVATHY Vs. GOVERNMENT OF TAMIL NADU	April 19, 1999
M R LAKSHMI NARAYANAN DECD Vs. SYNDICATE BANK	January 30, 1999
M RAMALINGA THEVAR Vs. STATE OF TAMIL NADU	October 29, 1999
M RAMANATHAN Vs. DISTRICT EDUCATIONAL OFFICER ARIYALUR	August 9, 1999
M ROSE Vs. HINDUSTAN PETROLEUM CORPN LIMITED	April 23, 1999
M S MURUGAN Vs. TMT SANTHAKUMARI	July 1, 1999
M S PREMCHAND Vs. K KARUPPAIAH NADAR	June 11, 1999
M S SIVAKUMAR Vs. DIRECTOR GENERAL OF POLICE CHENNAI	January 15, 1999
M S SIVAKUMAR MANAGING DIRECTOR M/S AGNI COMMUNICATIONS PVT LTD Vs. DIRECTOR GENERAL OF POLICE GOVT ESTATE CHENNAI	April 15, 1999
M SABIT BANU Vs. STATE OF TAMIL NADU	April 7, 1999
M SHANMUGHASUNDARAM Vs. N T P SUBBURAYA CHETTIAR	July 19, 1999
M SINGAMA REDDIAR Vs. S ERAMALLU GOUNDER	April 1, 1999
M SONA RAJAN MINOR Vs. STATE OF TAMIL NADU	April 20, 1999
M SUNDARARAJU Vs. S PERIASAMI	October 6, 1999
M TARA SINGH Vs. ASSISTANT DIVISIONAL ENGINEER HIGHWAYS AND RURAL WORKS CUDDALORE	April 23, 1999
M VELUSAMY Vs. P KANDASAMI	April 15, 1999
M. ASHOK MOOTHA Vs. DIRECTOR OF INVESTMENTS	July 16, 1999
M. BALAKRISHNAN Vs. STATE OF TAMILNADU REP. BY ITS SECRETARY, PUBLIC (LAW AND ORDER) DEPARTMENT, FORT ST. GEORGE, CHENNAI-9,	August 19, 1999
M. GOPALAKRISHNAN AND ETC. ETC. Vs. DIRECTOR OF TECHNICAL EDUCATION, MADRAS AND OTHERS	October 15, 1999
M. KANNAPPAN Vs. STATE	December 1, 1999
M. NATARAJAN Vs. THE COMMISSIONER, DIRECTORATE OF VIGILANCE AND ANTICORRUPTION, SECRETARIAT, CHENNAI-9,	August 17, 1999
M/S. INDIA PRECISION & BEARING MANUFACTURES LTD., REPRESENTED BY ITS GENERAL MANAGER K. SUBRAMANIAN Vs. A.P.A. ENTERPRISES (P) LTD., REPRESENTED BY ITS MANAGING DIRECTOR GIRISH PANT AT NO. B.3/B.4. KIRTI DEEP, NAGAL RAYA BUSINESS CENTRE, NEW DELHI 110046,	June 13, 1999
MADHAVAN Vs. MANAGING DIRECTOR MARUDHU PANDIYAR TRANS CORPN	June 8, 1999
MADHINA BEGUM Vs. PICHAYAMMAL	November 30, 1999
MADRAS ALUMINIUM COMPANY LIMITED Vs. STATE OF TAMIL NADU	December 6, 1999
MADRAS CEMENTS LTD Vs. STATE OF TAMIL NADU	April 23, 1999
MADRAS DIVISIONAL RAILWAY STAFF CO OP BUILDING SOCIETY LTD BY ITS PRESIDENT Vs. CORPORATION OF MADRAS	August 23, 1999
MADRAS FERTILISERS LIMITED OFFICERS ASSOCIATION Vs. MANAGEMENT OF MADRAS FERTILIZERS LIMITED	July 26, 1999
MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. SRIDHAR	August 24, 1999
MADURA COATS LIMITED Vs. UNION OF INDIA	July 26, 1999
MADURA COATS LIMITED Vs. GOVERNMENT OF INDIA	September 24, 1999
MADURA TALKIES PVT LTD Vs. DISTRICT COLLECTOR MADURAI	November 24, 1999
MADURAI CITY CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. SPECIAL TRIBUNAL FOR CO-OPERATIVE CASES	June 15, 1999
MADURAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER	August 4, 1999
MAHAMANI Vs. UNION OF INDIA	December 7, 1999
MAHAMANI Vs. UNION OF INDIA	October 15, 1999
MAHENDRA KUMAR Vs. NAGAMANI AND CO.	July 30, 1999
MAHESWARI FIREWORKS INDUSTRIES Vs. COMMERCIAL TAX OFFICER	July 19, 1999
MAJESTICE LEATHERWARE Vs. GOVINDA CHETTY	July 9, 1999
MAJOR RAMACHANDRAN Vs. REMA JAYARAJAN	February 5, 1999
MALLIKA Vs. P KULANDAI	July 30, 1999
MALLIKA Vs. DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION, CUDDALORE	December 15, 1999
MAMSAPURAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LIMITED Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES VIRUDHUNAGAR	September 10, 1999
MANAGEMENT E I D PARRY INDIA LTD Vs. ASSISTANT COMMISSIONER OF LABOUR-I	November 4, 1999
MANAGEMENT MELUR CO-OPERATIVE URBAN BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE	August 25, 1999
MANAGEMENT OF CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. DEPUTY COMMISSIONER OF LABOUR	September 22, 1999
MANAGEMENT OF COIMBATORE DISTRICT CONSUMERS CO OP WHOLESALE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT	June 14, 1999
MANAGEMENT OF DUNLOP INDIA LTD Vs. S GANESAN	March 8, 1999
MANAGEMENT OF JAWAHAR MILLS LTD Vs. REGL DIR E S I C	August 20, 1999
MANAGEMENT OF KARUR AGRICULTURAL PRODUCERS CO OP MARKETING SOCIETY LIMITED Vs. STATE OF TAMIL NADU	January 30, 1999
MANAGEMENT OF NATIONAL CARBON COMPANY Vs. PURUSHOTHAMAN C	July 20, 1999
MANAGEMENT OF NEW HARYANA TRANSPORT COMPANY Vs. PRESIDING OFFICER LABOUR COURT	August 16, 1999
MANAGEMENT OF RAJASEKARAN TRANSPORT Vs. P O PRINCIPAL LABOUR COURT	August 12, 1999
MANAGEMENT OF SHADLOW INDIA LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	October 15, 1999
MANAGEMENT OF SUNDARAM INDUSTRIES LIMITED Vs. PRESIDING OFFICER LABOUR COURT	September 23, 1999
MANAGEMENT OF TERRACE ESTATE Vs. PRESIDING OFFICER LABOUR COURT	December 10, 1999
MANAGEMENT OF THIRUVALLUVAR TRANSPORT CORPORATION LTD Vs. K AYYAVU	March 9, 1999
MANAGEMENT PALLAVAN TRANSPORT CORPORATION Vs. P O INDUSTRIAL TRIBUNAL	August 16, 1999
MANAGER NATIONAL INSURANCE CO LTD CALCUTTA Vs. NAGAMMAL	August 11, 1999
MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. LATHA	August 5, 1999
MANAGING DIRECTOR MARUDHU PANDIYAR TRANSPORT CORPN Vs. VISALATCHI	August 13, 1999
MANAGING DIRECTOR MARUDHU PANDIYAR TRANSPORT CORPORATION KARAIKUDI Vs. N RAJAMANI	June 30, 1999
MANAGING DIRECTOR MARUDHU PANDIYAR TRANSPORT CORPORATION KARAIKUDI Vs. RAJAPANDIAN	June 29, 1999
MANAGING DIRECTOR PALLAVAN TRANSPORT CORPORATION LTD PALLAVAN HOUSE ANNA SALAI MADRAS 2 Vs. KUPPUSAMY	July 1, 1999
MANAGING DIRECTOR PANDIAN ROADWAYS CORPORATION MADURAI Vs. VALARMATHI	July 26, 1999
MANAGING DIRECTOR PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION VELLORE Vs. MRS KASTURI	June 25, 1999
MANAGING DIRECTOR THANTHAI PERIYAR TRAN CORPN Vs. SUNDARAMURTHY	June 21, 1999
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPN Vs. SUNDARI AMMAL	June 23, 1999
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION VILLUPURAM Vs. ESTHER BOOPATHY	June 24, 1999
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION VILLUPURAM Vs. MANICKAM AND DHANALAKSHMI	June 29, 1999
MANAGING DIRECTOR THIRUVALLUVAR TRANS CORP Vs. SANTHALAKSHMI	April 16, 1999
MANAGING DIRECTOR THIRUVALLUVAR TRANS CORPN Vs. NABEESA	April 9, 1999
MANAGING DIRECTOR THIRUVALLUVAR TRANSPORT CORPORATION LTD Vs. MRS VIMALA JOYS	June 10, 1999
MANAGING DIRECTOR, ANNAI SATHYA Vs. CHINNAMMAL	June 10, 1999
MANAGING DIRECTOR, RANI Vs. K.M. RAJU	August 19, 1999
MANAGING DIRECTOR, THANTHAI Vs. MEENAKSHI	August 27, 1999
MANAGING DIRECTOR, THANTHAI Vs. MINOR MUJUBY RAHMAN @ OCHIP RAHIM	August 17, 1999
MANGALANATHAN Vs. STATE THROUGH INSPECTOR OF POLICE MADURAI CITY	June 25, 1999
Mani Vs. State Of Tamil Nadu	February 22, 1999
MANI Vs. THE STATE OF TAMIL NADU	December 15, 1999
MANICKA GOUNDER Vs. LAKSHMI AMMAL	December 23, 1999
MANSION OWNERS ASSOCIATION Vs. SECRETARY HOME DEPT GOVT OF TAMIL NADU	March 12, 1999
MARAGATHAM Vs. MANAGING DIRCTOR THIRUVALLUVAR TRANSPORT CORPORATION	June 16, 1999
MARAPPA GOUNDER Vs. PERAMANDAMPALAYAM PANCHAYAT	December 6, 1999
MARIA ALIAS OMINI Vs. K IGNATIUS ALIAS RONNIE	April 30, 1999
MARIASIRONMANI Vs. PAPPAMMAL ALIAS SAVARIAMMAL	December 13, 1999
MARIMUTHU Vs. STATE, REP. BY THE INSPECTOR OF POLICE, PAPANASAM, THANJAVUR DISTRICT	November 26, 1999
MARUDHU PANDIYAR TRANSPORT CORPORATION Vs. ARUL KULANDHAI	April 5, 1999
MARUDHU PANDIYAR TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR KARAIKUDI Vs. M VEERAMMAL	April 1, 1999
MARUTHI BUS SERVICE FIRM Vs. SUDHA	June 21, 1999
MARY SUMATHI NO 128/5 EMERALD FLATS ANNA NAGAR WEST CHENNAI Vs. CHARLES ASIRVATHAM NO 36 ANNA STREET TARAMANI CHENNAI	August 16, 1999
MAYAMUTHU Vs. STATE	August 10, 1999
MAYAVARAM FINANCIAL CHIT CORPORATION LIMITED Vs. DEPUTY REGISTRAR OF CHITS	November 5, 1999
MAYILA Vs. MUTHUPALANIAPPAN	April 30, 1999
MEDICAL EQUIPMENT SUPPLY CO Vs. UNION OF INDIA & ORS	June 22, 1999
MEENAKSHI MILLS LIMITED Vs. ASSISTANT DIRECTOR OF AGRICULTURE C AND S RAJAPALAYAM	November 1, 1999
MEIYAPPAN Vs. SECRETARY TO GOVT OF INDIA	June 8, 1999
MERCANTILE CREDIT CORPORATION LIMITED TIRUCHIRAPALLI Vs. A VELUSAMY	October 13, 1999
MESSERS TANNERS CORPORATION Vs. P N SUBRAMANYAN	December 10, 1999
METTUPALAYAM MUNICIPALITY Vs. M SHANMUGAM	September 16, 1999
MGMT OF CHERAN TRANS CORPN Vs. G BALASUBRAMANIAM	February 26, 1999
MGMT OF CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. DEPUTY COMMR OF LABOUR	September 22, 1999
MGMT OF SHADLOW INDIA LTD Vs. P O PRINCIPAL LABOUR COURT	October 15, 1999
MGMT OF SUNDARAM INDUSTRIES LTD Vs. P O LABOUR COURT	September 23, 1999
MGMT OF T P T CORPN LTD Vs. R JAGADEESAN	September 28, 1999
MGMT OF TERRACE ESTATE Vs. P O LABOUR COURT	December 10, 1999
MINNAL KODI Vs. BHARATHI MOHAN	August 2, 1999
MINOR C ARVIND Vs. STATE OF TAMIL NADU	November 9, 1999
MINOR SANTHANAMARI THROUGH HER MOTHER Vs. PROPRIETOR ANGEL MATCH INDUSTRIES NEDUVAPATHY	July 19, 1999
MINOR SIVASANKARI Vs. G SUBRAMANIAM	September 1, 1999
MODERATOR CHURCH OF SOUTH INDIA Vs. J S KINGSLEY	February 12, 1999
MODERN DENIM LIMITED Vs. LUCAS TVS LIMITED	August 16, 1999
MOHAMAD BATCHA Vs. R ANDI AMBALAM	July 26, 1999
MOHAMED ALI Vs. DESIGNATED COURT NO 2, TADA CASES, CHENNAI AND OTHERS	January 21, 1999
MOHAMMED ASIF Vs. STATE	January 13, 1999
MOHAMMED ASIF Vs. STATE	April 29, 1999
MOHAMMED SHERIFF DIED Vs. TAMIL NADU STATE WAKF BOARD	February 12, 1999
MOHAMMED SIKKANDER HATHATHU Vs. DIRECTOR OF ELEMENTARY EDUCATION	January 27, 1999
MOHANDOSS Vs. INSPECTOR OF POLICE TIRUCHIRAPALLI	February 16, 1999
MUKUNDAN @ SURESH Vs. STATE REP. BY PUBLIC PROSECUTOR, CBI, S.P.E. MADRAS AND THE SUPERINTENDENT OF CENTRAL PRISON, CENTRAL PRISON, MADRAS	April 29, 1999
MURUGAIYAN Vs. UNION OF INDIA	January 8, 1999
MURUGANANDAM Vs. STATE OF TAMIL NADU	August 5, 1999
MURUGESAN Vs. STATE	February 10, 1999
MURUGESWARI AND Vs. STATE	September 6, 1999
MUTHU THEVAR Vs. S INDIRANI	October 13, 1999
MUTHUKARUPPAN ALIAS VELAYUTHAM Vs. DEIVATHADIYA PILLAI HEREDITARY TRUSTEE AND POOJARI OF ARULMIGHU SREE VEMBADI SUDALAIMADASAMY SREE PETCHIAMMAN TEMPLE AND SHREE DEIVATHADIYA PILLAI TOMB	August 3, 1999
MUTHUKARUPPAN ALIAS VELAYUTHAM Vs. SURESH ALIAS MUTHUKARUPPAN	July 28, 1999
MUTHUSWAMY Vs. PERIASAMY	July 9, 1999
N ANDAL Vs. M SALIM	November 25, 1999
N DURAISAMY Vs. R ASOKAN	April 13, 1999
N GOVINDAN Vs. CHIEF PERSONNEL OFFICER I C F MADRAS	October 13, 1999
N LAKSHMANAN SERVAI Vs. DURAIPANDI	July 26, 1999
N M PALANIMUTHU Vs. COMMISSIONER HR AND CE ADMN DEPT	February 12, 1999
N MOHAN Vs. REGISTRAR HIGH COURT OF JUDICATURE MADRAS	April 15, 1999
N NATWAJAN Vs. S SRINIVASAN	April 21, 1999
N PALANISWAMY Vs. N GOVINDARAJ	November 29, 1999
N PERIASAMY ALIAS KOOTHANAR Vs. SUB COLLECTOR TIRUPPUR	October 27, 1999
N R THIAGARAJAN Vs. O V RENGASWAMY REDDIAR	March 4, 1999
N RAJESWARI Vs. DISTRICT COLLECTOR NELLAI KATTABOMMAN DISTIRCT TIRUNELVELI	September 24, 1999
N RAMAN Vs. N PADMAVATHY	December 8, 1999
N SASSIKALA Vs. STATE	April 7, 1999
N SEKAR PROPRIETOR M/S LEO FURNANCES Vs. SUPERINTENDENT OF POLICE SPE/CBI/SCB MADRAS	August 27, 1999
N SIVATHANU PILLAI Vs. R SUBRAMANIAM	June 11, 1999
N SUBRAMANIA MUDALIAR Vs. ESAKKI AMMAL	July 30, 1999
N Vaidyanathan Deepika Milk Marketing Vs. Dodla Dairy Ltd	April 5, 1999
N VAIDYANATHAN DEEPIKA MILK MARKETING Vs. DODLA DAIRY LIMITED	April 15, 1999
N VIJAYAKUMAR Vs. High Court of Judicature at Madras	February 11, 1999
NAGAI DISTRICT FARMERS WELFARE AND PROTECTION ASSOCIATION Vs. STATE OF TAMIL NADU	March 3, 1999
NAGALINGAM Vs. RAMAKRISHNAN	November 5, 1999
NAGARAJAN Vs. RAJAMANI AIYAR	February 2, 1999
NAGARATHINAM Vs. VELAMMAL	December 24, 1999
NAGESWARASWAMI DEVASTHANAM Vs. N MAHALINGAM	October 28, 1999
NAGOOR MEERAN AND DR. NOOR JAMEELA Vs. STATE INSPECTOR OF POLICE, V AND AC TIRUNELVELI	November 24, 1999
NALINI Vs. GOVERNOR STATE OF TAMIL NADU RAJ BHAVAN GUINDY CHENNAI	November 25, 1999
NALLAMADAN S D Vs. ADMINISTRATIVE OFFICER TOWN PANCHAYAT	December 10, 1999
NALLUSWAMY REDDIAR Vs. MARAMMAL	November 18, 1999
NARAYAN C T Vs. INDIAN OVERSEAS BANK	November 5, 1999
NARAYANA GOUNDER Vs. DEVAKI AMMAL	March 1, 1999
NARAYANAN Vs. STATE OF TAMIL NADU	January 25, 1999
NARAYANASWAMY Vs. RAMAN	February 26, 1999
NARTHAKI THEATRE GUDULUR AND Vs. JOINT COMMISSIONER LAND ADMINISTRATION DEPARTMENT CHEPAUK	August 16, 1999
NATARAJAN Vs. NATARAJAN	July 9, 1999
NATARAJAN Vs. STATE	September 27, 1999
NATARAJAN Vs. RAMAPURAM PANCHAYAT BOARD	January 11, 1999
NATARAJAN Vs. VEERAN	December 23, 1999
NATARAJAN E Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	November 12, 1999
NATESHA SINGH Vs. KLEN AND MARSHALLS OF MANUFACTURERS AND EXPORTERS PRIVATE LIMITED	February 10, 1999
NATIONAL HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU AND OTHERS	January 25, 1999
NATIONAL INSURANCE CO LTD Vs. N DEVADAS	April 16, 1999
NATIONAL INSURANCE CO LTD Vs. MAISY ALEX	April 21, 1999
NATIONAL INSURANCE CO LTD Vs. V BOOPATHI ALIAS VENKATACHALAPATHY	April 6, 1999
NATIONAL INSURANCE CO LTD Vs. R RANI	August 4, 1999
NATIONAL INSURANCE CO. LTD Vs. K. RAMACHANDRAN	July 28, 1999
NATIONAL INSURANCE COMPANY LIMITED TIAM HOUSE Vs. R RANI	August 14, 1999
NATIONAL INSURANCE COMPANY LTD Vs. SELVAMBAL	October 11, 1999
NEELA Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, VILLUPURAM,	December 1, 1999
NEELAKANTA MUTHURAJA Vs. CHINNAMMAL	January 5, 1999
NEPC INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 12, 1999
NEPC INDIA LIMITED Vs. REGISTRAR OF COMPANIES	April 30, 1999
NEPC INDIA LTD CHENNAI Vs. M/S SUNDARAM FINANCE LTD CHENNAI	June 24, 1999
NESAMONY TRANSPORT CORPORATION Vs. CHENTHILATHIAPAN	June 16, 1999
NESAMONY TRANSPORT CORPORATION RANITHOT UIM NESAMONY NAGAR Vs. SASIDHARAN NAIR	April 1, 1999
NEW INDIA ASSURANCE CO LTD Vs. R K GEETHA	April 6, 1999
NEW INDIA ASSURANCE CO LTD Vs. M SIVAGURUNATHAN PILLAI	April 7, 1999
NEW INDIA ASSURANCE CO LTD Vs. S SULOCHANA	June 25, 1999
NEW INDIA ASSURANCE CO LTD MADRAS Vs. MUNIAMMAL AND BADDALINISA BEGAM	July 16, 1999
NEW INDIA ASSURANCE COMPANY LTD Vs. THANGAMMAL	March 3, 1999
NEW VIJAY AGENCY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 15, 1999
NILAGIRI CANCER CENTRE PRIVATE LIMITED Vs. DIR GEN OF HEALTH SERVICES NEW DELHI	February 8, 1999
NIZAR ZAFFAR LILALI Vs. H A K MOHAMMAD MOSHIN	April 16, 1999
NNAVAN Vs. GOVERNMENT OF INDIA	December 16, 1999
O P SACHAN Vs. UNION OF INDIA	November 3, 1999
OFFICIAL TRUSTEE OF TAMIL NADU Vs. T R RAMACHARI DECEASED	March 25, 1999
ORIENT LITHO PRESS A PARTNERSHIP FIRM Vs. UNION OF INDIA	February 19, 1999
ORIENTAL INSURANCE CO LTD Vs. PHI MUTHU ASARI	June 16, 1999
ORIENTAL INSURANCE CO LTD Vs. AMUDHA	June 9, 1999
ORIENTAL INSURANCE CO LTD Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY ADMINISTRATION	November 17, 1999
ORIENTAL INSURANCE CO LTD Vs. VEDATHAL	July 23, 1999
ORIENTAL INSURANCE COMAPNY LTD Vs. K VEERASAMY	February 5, 1999
ORIENTAL INSURANCE COMPANY LIMITED MADURAI Vs. M BHASKAR	June 25, 1999
ORIENTAL INSURANCE COMPANY LTD Vs. G MOSES	July 19, 1999
OSWAL AGRO MILLS LTD Vs. UNION OF INDIA & ORS	October 13, 1999
P ALAGARSAMY Vs. STATE OF TAMIL NADU	September 23, 1999
P Chinnasamy Thevar Vs. State of Tamil Nadu	February 16, 1999
P DHANAPAL Vs. P NAGIAH	April 28, 1999
P GANAPATHY Vs. A MARIMUTHU PILLAY	February 10, 1999
P GANESAN Vs. A MARIMUTHU	July 30, 1999
P GOPINATHAN Vs. SMT RAMA SRINIVASA RAO	June 24, 1999
P GOPIRATHNAM Vs. FERRODOUS ESTATE PVT LTD	March 3, 1999
P GURUSAMY Vs. S JEGANATHAN	August 16, 1999
P JAGADEESAN Vs. COMMISSIONER PONDICHERRY MUNICIPALITY PONDICHERRY	April 22, 1999
P JAYABASKAR Vs. SARASWATHI	July 23, 1999
P K DURAIVELU MUDALIAR Vs. S P MOHANA SUNDARAM	September 1, 1999
P LEELA Vs. DIRECTOR OF COLLEGIATE EDUCATION MADRAS	February 25, 1999
P MUTHUSWAMY Vs. STATE	August 3, 1999
P N UDANI Vs. CORPORATION OF CHENNAI	September 27, 1999
P NALLAMMAL Vs. STATE	January 25, 1999
P NATESA ACHAR Vs. PARASAMAYA KOLERINATHA MADAM THROUGH ITS HEAD SRI SIVASHANMUGA GNANACHARYA GURUSWAMIGAL	April 29, 1999
P P SRINIVASA BATTACHARIAR Vs. PARAMASIVAM	January 6, 1999
P PERUMAL Vs. STATE OF TAMIL NADU	April 28, 1999
P PRAKASAMURTHY Vs. P RAJENDRAN	February 10, 1999
P RAJINI Vs. E RAMESH	October 7, 1999
P RANI Vs. DISTRICT AND SESSIONS JUDGE CHINGLEPUT	February 18, 1999
P S A RAJAGURU Vs. P S D NAGAMANI MARTHANDAN	July 19, 1999
P S MANOHARAN Vs. STATE OF TAMIL NADU	January 11, 1999
P S THINIVENKATACHARI Vs. STATE OF TAMIL NADU CUDDALORE	July 20, 1999
P SELVARAJ Vs. P SWAMI NADAR	January 28, 1999
P T JOSEPH Vs. STATE	February 3, 1999
P TAMILARASAN Vs. STATE OF TAMIL NADU	February 16, 1999
P V G PATRUDU Vs. C P RAMANATHAN	November 30, 1999
P V R S MANIKUMAR Vs. KRISHNA REDDY	February 11, 1999
P V SRI RANGAMMAL ALIAS MUTHUAMMAL Vs. K DHARMARAJA	August 6, 1999
P VENKATESAN Vs. GOVERNMENT OF TAMIL NADU	July 20, 1999
P W ISENTH Vs. ATOMIC ENERGY EDUCATION SOCIETY	December 16, 1999
P. RAMAN KUTTY Vs. P. JAMUNA	August 12, 1999
PACHIAMMAL Vs. CHALLAN ASARI	July 29, 1999
PACKIYAM AMMAL Vs. PATTU AMMAL	March 22, 1999
PADIYUR SARVODAYA SANGH Vs. UNION OF INDIA UOI	March 23, 1999
PALANI Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, MADRAS AND ANOTHER	July 14, 1999
PALLAVA MINERALS LIMITED Vs. UNION OF INDIA & ORS	December 24, 1999
PALLAVAN TRANSPORT CORPORATION Vs. A. ANBU SATHIYA	June 19, 1999
PANDI ALIAS OOMAI DURAI Vs. STATE	February 2, 1999
PANDIYAN ROADWAYS CORPN Vs. PRINCIPAL LABOUR COURT	November 23, 1999
PANDURANGA RAO Vs. OSMAN KHAN SAHIB	January 7, 1999
PANNEERSELVAM Vs. MUTHU THIAGARAJAN CHETTIAR	April 19, 1999
PAPATHI AMMA Vs. NATARAJAN	December 21, 1999
PAPICHETTY RAGAVIAH CHETTY S CHARITIES Vs. STATE OF TAMIL NADU	August 17, 1999
PAPPILLON EXPORTS LIMITED Vs. M M T C LIMITED	March 22, 1999
PARAMESWARI ALIAS RAMABAI Vs. LALITHA	March 4, 1999
PARTHASARATHY P N Vs. MANAGEMENT OF TUTICORIN ALKALI CHEMICALS AND	August 10, 1999
PARVATHI Vs. STATE, REPRESENTED BY: THE DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE. PERAMBALUR DISTRICT, PERAMBALUR,	July 28, 1999
PARVATHI AMMAL Vs. M KUPPUSWAMY	April 15, 1999
PATTARAISWAMY S Vs. MANAGEMENT OF SUNDARAM INDUSTRIES LTD	December 8, 1999
PAVITHRAN M N Vs. CENTRAL BANK OF INDIA	August 12, 1999
PERIAKARUPPAN CHETTIAR Vs. AMIRTHAVALLI ACHI	July 23, 1999
PERIAMMAL Vs. VALARMATHI	April 23, 1999
PERIASAMY Vs. MARIAMMAL	September 6, 1999
PERIYALWAR Vs. STATE OF TAMIL NADU	October 13, 1999
PERIYANNA GOUNDER DIED Vs. KOMARASAMI	October 13, 1999
PERIYAR DISTRICT CONSUMER-CO-OPERATIVE WHOLESALE Vs. APPELLATE AUTHORITY TAMIL NADU SHOPS AND	March 12, 1999
PERIYAR DISTRICT HOTEL SANGAM Vs. STATE OF TAMIL NADU	January 8, 1999
PERIYASAMY R Vs. GENERAL MANAGER (OPERATIONS), STATE BANK OF INDIA AND ANR	August 20, 1999
PERIYASWAMY Vs. INSPECTOR VIGILANCE AND ANTI CORRUPTION TIRUCHIRAPALLI	March 23, 1999
PERUMAL GOUNDER Vs. PRAKASAM	February 26, 1999
PHARMASIVAM Vs. TAMIL NADU ELECTRICITY BOARD	August 16, 1999
PILLAIYAR Vs. GANESAN	November 10, 1999
PILLATHAL Vs. R.S. GANESAN	August 9, 1999
PIONEER MIYAGI CHEMICALS Vs. CENTRAL BOARD OF EX AND CUSTOMS NEW DELHI	November 4, 1999
PITCHAI Vs. STATE	February 23, 1999
PON SAKTHIVEL/NATARAJAN Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTICORRUPTION, TRICHI	October 8, 1999
PONDICHERRY JUDICIAL OFFICERS WELFARE ASSOCATION PONDICHERRY DISTRICT COURT BUILDINGS Vs. UNION OF INDIA	March 23, 1999
PONNAN Vs. SAKKARAI @ GOINDASAMY	August 23, 1999
PONNAYEE Vs. PERUMAYEE	September 16, 1999
PONNUSWAMY Vs. L GURUSWAMY	February 10, 1999
POONGAVANAM ANIMAL Vs. NAVANEETHAM AMMAL	August 18, 1999
POONGOTHAI Vs. SUBRAMANIYAN	July 15, 1999
PRADEEP Vs. RAMANKUTTY	October 29, 1999
PRASATH Vs. SUBRAMANIA PILLAI	July 16, 1999
PREMIER INDUSTRIES Vs. ANUSHA INTERNATIONAL LIMITED	September 17, 1999
PRINCIPAL ST S I I INSTITUTE Vs. PRINCIPAL OF LABOUR COURT	December 6, 1999
PRINTING GURU AND GURU MATCHES Vs. THIRUPATHI NAIDU	July 9, 1999
PROF K GOVINDASAMY Vs. COMMISSIONER OF COLLEGIATE EDUCATION COLLEGE ROAD CHENNAI	October 4, 1999
PROTOS ENGINEERING PRIVATE LTD Vs. FIRST ADDITIONAL LABOUR COURT	January 29, 1999
PRUDENTIAL CAPITAL MARKETS LIMITED Vs. KARPAGA VINAYAGAR ESTATE PRIVATE LIMITED	July 20, 1999
PSG COLLEGE OF ARTS AND SCIENCE COIMBATORE AND Vs. REGISTRAR BHARATHIYAR UNIVERSITY COIMBATORE AND	February 23, 1999
PUKHRAJMAL SUGARMAL LUNKAD PROPRIETOR Vs. STATE BANK OF MYSORE	May 5, 1999
PUNJAB NATIONAL BANK Vs. MULTANMUL	October 28, 1999
PUPPU Vs. A THIRUNAVUKKARASU	September 6, 1999
PUVVALA SUJATHA MINOR Vs. UNION OF INDIA	September 29, 1999
R ARUL SELVAN Vs. SECRETARY TO GOVT TRANSPORT DEPT	February 22, 1999
R CHANDRAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE COMMISSIONER OF POLICE CHENNAI	July 15, 1999
R J VEERARAGHAVAN Vs. TAMIL NADU SLUM CLEARANCE BOARD	April 15, 1999
R JAYAKUMAR Vs. P KALIYAPERUMAL	February 17, 1999
R KARUPPAN Vs. MR CHIEF JUSTICE AGGARWAL CHAIRMAN OF THE CENTRAL ADMINISTRATIVE TRIBUNAL HIGH COURT CAMPUS NEW DELHI	December 1, 1999
R KOOTHAIYAN Vs. T VIJAYAKUMAR	December 6, 1999
R KUMAR Vs. S P MUTHUKUMARASWAMY	September 9, 1999
R M V KARUPPIAH AMBALAM Vs. SR GOVINDA IYER	August 23, 1999
R MURALI Vs. R KAMALAKKANAN	October 1, 1999
R MUTHURAMAN Vs. SAKTHI TEX	April 26, 1999
R MUTHUSAMY Vs. STATE OF TAMIL NADU	April 26, 1999
R NANDAKUMAR Vs. OIL AND NATURAL GAS CORPORATION LIMITED	February 12, 1999
R NANTHIAPPAN Vs. NAGAPPAN	July 23, 1999
R NARASIMHAN Vs. R JAYABAL	September 15, 1999
R P KUPPUSAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	November 4, 1999
R P KUPPUSAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION AND ANR	November 14, 1999
R PACHIAPPA ACHARY Vs. SPECIAL TAHSILDAR L A I TAMIL NADU HOUSING BOARD SCHEMES CHENNAI	February 5, 1999
R Paulsamy Vs. Superintendent Narcotic Control Bureau Chennai	November 5, 1999
R RAJENDIRAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES TIRUVARUR TIRUVARUR DISTRICT	January 30, 1999
R RAJENDRAN Vs. E M KUTHURATHULLAH	June 25, 1999
R RAMARAJ Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	February 11, 1999
R RAVICHANDRAN Vs. GOVERNMENT OF TAMIL NADU	October 5, 1999
R SAROJA Vs. N LOKANATHA KANTHAN	July 23, 1999
R SELVANAYAGAM Vs. STATE OF TAMIL NADU	April 15, 1999
R SELVARAJ Vs. STATE OF TAMIL NADU	January 27, 1999
R SENNIAPPAN Vs. WILDLIFE WARDEN INDIRA GANDHI WILD LIFE SANCTUARY AND NATIONAL PARK POLLACHI 1	August 31, 1999
R SHANMUGANATHAN Vs. APPROPRIATE AUTHORITY NO 2	August 3, 1999
R SIVAKUMAR Vs. PRESIDING OFFICER THE III ADDITIONAL LABOUR COURT	April 22, 1999
R SIVALINGAM Vs. STATE	November 26, 1999
R SRINIVASAN Vs. V THANGARAJU	January 28, 1999
R SUBBIAH Vs. P ANANDAM ALIAS PANCHALI	April 8, 1999
R VASANTHI Vs. JANAKI DEVI	April 28, 1999
R VELUSAMY Vs. REGISTRAR HIGH COURT MADRAS	September 7, 1999
R VIJAYALAKSHMI Vs. KRISHNAVENI LAKSHMAIYYA	February 11, 1999
R. GANGATHARAN Vs. THE STATE REPRESENTED BY ITS INSPECTOR OF POLICE (CCIW/CID), COIMBATORE RURAL, COIMBATORE,	August 2, 1999
R. SHANMUGAM Vs. THE TAMIL NADU WAREHOUSING CORPO ON LTD. AND ANOTHER	September 1, 1999
R. TAMIL SELVAN Vs. STATE BANK OF INDIA AND ORS.	June 3, 1999
R.M. SUBRAMANIAM AND S. RAMAMOORTHI Vs. INSPECTOR OF LABOUR, TIRUCHIRAPALLI	October 15, 1999
RADHAKRISHNAN Vs. VETRI VELAYUTHASAMI	January 7, 1999
RADHAKRISHNAN G Vs. MANAGER P AND A OIL AND NATURAL GAS CORPORATION	March 31, 1999
RADHIKA PURUSHOTHAMAN Vs. KALA MANIVANNAN	April 21, 1999
RAJAKANNU Vs. SAROJAMMAL	September 9, 1999
RAJAM PICTURES CIRCUIT Vs. COMMISSIONER OF INCOME TAX	August 31, 1999
RAJAMANI Vs. MEENAKSHISUNDARAM	August 18, 1999
RAJAMANI Vs. COMMISSIONER K PARAMATHI PANCHAYAT UNION & ORS	April 30, 1999
RAJAMANI B Vs. REGIONAL MANAGER UNITED INDIA INSURANCE CO LTD	February 3, 1999
RAJAMANICKAM S Vs. TAMIL NADU WAREHOUSING CORPORATION REP	September 14, 1999
RAJANGAM Vs. STATE OF TAMIL NADU	February 15, 1999
RAJASURIYA Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI	March 25, 1999
RAJENDRAN Vs. T K RAMADOSS NAIDU	February 25, 1999
RAJENDRAN Vs. STATE	December 7, 1999
RAJENDRAN Vs. STATE	November 30, 1999
RAJENDRAN Vs. THE STATE REPRESENTED BY THE INSPECTOR OF POLICE, ARAKKONAM, N.A.A. DISTRICT, ARAKKONAM TALUK POLICE STATION	October 15, 1999
RAJESWARI Vs. BUVANESWARI CYCLE MART	September 9, 1999
RAJIAH NADAR Vs. MANONMANI AMMAL	January 13, 1999
RAM MOHAN AND CO Vs. GANESAR GINNING CO P LTD	March 19, 1999
RAMA NATRAJAN Vs. ALEXANDER XAVIER NATHAN	March 3, 1999
RAMA VILAS SERVICE LTD Vs. REGIONAL PROVIDE FUND COMMR	March 16, 1999
Ramachandran Vs. Stateof Tamilnadu	February 12, 1999
RAMAKRISHNA MISSION ASHRAM CHENNAI Vs. STATE OF TAMIL NADU	March 9, 1999
RAMALATCHUMI AMMAL Vs. T JEEVANANTHAM	July 28, 1999
RAMALINGAM Vs. STATE	August 3, 1999
RAMAMOORTHY Vs. STATE	February 26, 1999
RAMAMOORTHY N Vs. DY COMMR OF LABOUR	March 3, 1999
RAMAN Vs. STATE	March 5, 1999
RAMAN Vs. RAHMATHUNNISA	July 9, 1999
RAMAN C V Vs. STATE BANK OF INDIA	February 15, 1999
RAMAR A Vs. DISTRICT COLLECTOR OF RAMANATHAPURAM	November 1, 1999
RAMARAO Vs. DIVISIONAL ENGINEER TELEGRAPHS TELEGRAPHS OFFICE KAARAIKUDI	April 16, 1999
RAMASAMI MUDALIAR Vs. COMMISSIONER H R AND C E ADMN DEPTT MADRAS	January 6, 1999
RAMASAMY GOUNDER Vs. MUTHAYAMMAL	February 17, 1999
RAMASAMY GOUNDER Vs. SUGUNA	July 9, 1999
RAMASAMY GOWNDER Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH KANCHEEPURAM	November 26, 1999
RAMASWAMY Vs. GOVERNMENT OF TAMIL NADU	July 19, 1999
RAMESH Vs. PERIYASAMY	April 26, 1999
RAMESH Vs. KASMATHCHI AMMAL	November 5, 1999
RAMIAH ASARI Vs. KURSHAD BEGAUM	January 27, 1999
RAMIAH MOOPANAR Vs. STATE OF TAMIL NADU	November 19, 1999
RAMU ASARI Vs. THIRUMOORTHY	September 17, 1999
RANGANATHA GOUNDER Vs. PERUMAL NATTAR	February 5, 1999
RANGANATHAN Vs. DAMODARAN	February 16, 1999
RANGASWAMY Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF KARUR DISTRICT KARUR	September 22, 1999
RANI JAYARAJ Vs. PRINCIPAL SEVENTH DAY ADVENTIST SCHOOL VIRUDHUNAGAR	December 17, 1999
RANI MOHANRAJ Vs. P RAJARATHINAM	February 11, 1999
RANIAMMAL Vs. DIVISIONAL ELECTRICAL ENGINEER TAMIL NADU ELECTRICITY BOARD KUMBAKONAM	February 18, 1999
RANJANA TEXTILES Vs. ESTATE OFFICER DEPUTY GENERAL MANAGER CORPORATION BANK	August 30, 1999
RATHINAM Vs. STATE	September 22, 1999
RATHINAM CHETTIAR Vs. EMBAR NAIDU	August 16, 1999
RATHNASAMY MUDALIAR Vs. RASU	December 9, 1999
RATHNASAMY MUDALIAR DIED Vs. RASU	November 9, 1999
RATNA CAFE Vs. E S I CORPN	August 27, 1999
RAVEEDRAN NAIR Vs. THANKAM	April 12, 1999
RAVI Vs. STATE	November 29, 1999
RAVI R Vs. INDUSTRIAL TRIBUNAL	October 5, 1999
Raviath Begum Vs. State of Tamil Nadu rep	April 23, 1999
RAYMONDS WOOLLEN MILLS LIMITED MADRAS Vs. AZRA	November 3, 1999
REBECCA Vs. STATE	December 7, 1999
REGIONAL DIRECTOR E S I CORPORATION 143 Vs. S SR S BROTHERS 45 NORTH VELI ST MADURAI REP	November 23, 1999
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN Vs. SAMOSONS RUBBER INDUSTRIES LTD	January 12, 1999
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SAMSONS RUBBER INDUSTRIES PRIVATE LIMITED	January 12, 1999
REGIONAL DIRECTOR EMPLOYEESÏ¿½ STATE INSURANCE CORPORATION MADRAS Vs. D BALASUNDARAM	March 17, 1999
REGISTRAR MADURAI KAMARAJAR UNIVERSITY Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION MADRAS	June 25, 1999
ROJA AMMAL Vs. RANI MANGAMMAL TRANSPORT CORPORATION LIMITED	April 30, 1999
RUKMANI Vs. STATE	August 20, 1999
RUKMANI DEVI Vs. R M LAKSHMANDOSS	August 30, 1999
RUKMANI KANNAN VIDYALAYA TRUST Vs. COMMISSIONER OF INCOME TAX	April 13, 1999
S AMANULLAH Vs. JAYA	September 30, 1999
S B VELUSAMY SECRETARY THANJAVUR WEST SARVODAYA SANGH Vs. PALANISAMY MOOPANAR	January 27, 1999
S BABAJI RAJAH BHONALE CHATTROPATHY Vs. COMMISSIONER HINDU RELIGIOUS	July 6, 1999
S BANUMATHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER	November 12, 1999
S CHANDRA Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD 800 ANNA SALAI CHENNAI	March 12, 1999
S DAYALAN Vs. P VELU	August 23, 1999
S G RAMALAKSHMI Vs. NELLAI MURASU PRIVATE LTD	November 11, 1999
S GANAPATHY Vs. STATE OF TAMIL NADU	January 8, 1999
S GANESAN Vs. ASSISTANT COMMISSIONER EXCISE COLLECTORATE CHENNAI	August 26, 1999
S GAYATHRI DEVI Vs. STATE OF TAMIL NADU	November 4, 1999
S GOVINDARASU UDAYAR Vs. PATTU	March 23, 1999
S GOVINDARASU UDAYAR Vs. PATTU	February 23, 1999
S GURUSAMY NADAR DIED Vs. ANDAL AMMAL DIED	November 11, 1999
S JAYACHANDRAN JOINT SECRETARY Vs. UNION OF INDIA	December 23, 1999
S JOSEPH Vs. DISTRICT EDUCATIONAL OFFICER SIVAGANGAI	December 23, 1999
S K S RAJAMANI NADAR Vs. TUTICORIN SMALL SCALE SALT MANUFACTURERS ASSOCIATION	September 6, 1999
S K S RAJAMANI NADAR Vs. TUTICORIN SMALL SCALE SALT MANUFACTURERS ASSOCIATION THROUGH ITS SECRETARY M S ARUNACHALAM TUTICORIN	March 9, 1999
S K SUBBARAJ Vs. INDIRANI	April 9, 1999
S K SUBRAMANIAM Vs. N S ZIYAUDDIN AHMED	March 3, 1999
S KANNAGI Vs. DIRECTOR TEACHER EDUCATION RESEARCH AND TRAINING CHENNAI 6	October 15, 1999
S KANNAN Vs. G SARASWATHI AMMAL	January 13, 1999
S KANNAPPAN Vs. COMMR TIRUVOTTRIYUR MUNICIPALITY MADRAS	July 7, 1999
S KRISHNAMMAL DIED Vs. VEERAPUTHIRAN PILLAI	February 10, 1999
S LALITHA Vs. APPELLATE TRIBUNAL FOR FORFEITED PROPERTY NEW DELHI	November 9, 1999
S M ISPAHANI Vs. HARRINGTON HOUSE SCHOOL	December 24, 1999
S M MAHABOOB BASHA Vs. K MOHAMED ALI	December 24, 1999
S M SUBBIAH Vs. S NANDAPPAN	April 30, 1999
S M THANGAVEL Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES ERODE	January 27, 1999
S MAHESWARAN Vs. STATE	August 5, 1999
S MARUTHAI Vs. GOKULDOSS DHARAM DOSS	November 5, 1999
S MAZHAIMANI PANDIAN Vs. JUSTICE C SHIVAPPA JUDGE HIGH COURT	January 13, 1999
S MEGARAJAN Vs. O S DURAISAMY	April 30, 1999
S MOHAMMAD IQUBAL Vs. M PADMANABHAN	July 30, 1999
S MUTHIAH Vs. PARVATHY	September 29, 1999
S MUTHUSARAVANAN Vs. DEPUTY REGISTRAR CO OPREATIVE SOCIETIES	March 10, 1999
S NAGARATHINAM Vs. P MARAPPAN	September 8, 1999
S P MANOHARAN Vs. ZOMILA BEEVI	October 22, 1999
S P NARAYANASWAMY Vs. KUMARAIYA THEVAR	July 14, 1999
S P NATARAJAN AND Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS DEPTT CHENNAI	February 12, 1999
S P VISWANATHAN Vs. SUB DIVISIONAL MAGISTRATE AND SUB COLLECTOR COIMBATORE	April 5, 1999
S PALANIAPPAN Vs. SUB-INSPECTOR OF POLICE	September 28, 1999
S PANNEER SELVAM Vs. INDIAN OVERSEAS BANK	November 23, 1999
S PAPPA Vs. GOVERNMENT OF TAMIL NADU	July 30, 1999
S PARAMASIVAM Vs. RUKMANI AMMAL	October 15, 1999
S R V MOHAMED ESMAL Vs. A S SEVARI CRUZ	February 17, 1999
S RAJENDRAN Vs. ARULMIGHU KAPALEESWARAR DEVASTHNAM MYLAPORE MADRAS	December 8, 1999
S RAJENDRAN Vs. UNION OF INDIA	July 15, 1999
S RAMAKRISHNAN Vs. R M SUBBIAH	June 28, 1999
S RAMALINGAM Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED MADRAS	August 25, 1999
S RAMASWAMY Vs. STATE OF TAMIL NADU	February 8, 1999
S SANNASI Vs. DISTRICT COLLECTOR PUDUKKOTTAI	March 5, 1999
S SELVARAJAN Vs. A K SAKTHIVEL	November 2, 1999
S SENGAMALAM Vs. IDOL OF ARULMIGHU RANGANATHASWAMI SRIRANGAM	July 30, 1999
S SHREENIVASA RAO ALIAS S S RAO Vs. INSPECTOR OF POLICE	December 24, 1999
S SITARAMAN Vs. SPECIAL TAHSILDAR ADI DRAVIDA WELFARE TINDIVANAM	July 9, 1999
S SITARAMAN Vs. HIDUSTAN PETROLEUM CORPORATION LTD	December 15, 1999
S SIVAMANI Vs. DIRECTOR OF TECHNICAL EDUCATION	February 11, 1999
S SIVASHANMUGHAM Vs. BUTTERFLY MARKETING PRIVATE LIMITED	September 22, 1999
S SUBRAMANIA PILLAI Vs. D THENMOHAN	September 13, 1999
S SURESH Vs. ISABAL THOMAS	June 11, 1999
S SYED MOHAMMED GHOUSE Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	January 11, 1999
S THIAGARAJAN Vs. SARASWATHY KITTU	September 10, 1999
S UDAYAKUMAR Vs. SPECIAL TRIBUNAL FOR CO OPERATIVE CASES MADURAI DISTRICT JUDGE MADURAI	March 9, 1999
S VANITHA Vs. E KUPPUSAMY	July 19, 1999
S VENKATACHALAM Vs. SUBBIAH	March 3, 1999
S VISWANATHAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	March 3, 1999
S Viswanathan Vs. United Phosphorous Ltd	April 8, 1999
S. RAJALAKSHMI Vs. REGISTRAR, HIGH COURT OF JUDICATURE, CHENNAI AND ANOTHER	April 15, 1999
S. SUKUMARAN, Vs. STATE REP. BY THE SUB-INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, EGMORE, CHENNAI-600008	December 3, 1999
S. THIRUVARANGA RAMALINGAM AND 59 OTHERS Vs. TAMIL NADU PUBLIC SERVICE COMMISSION AND ANOTHER	July 15, 1999
SAFFIA BEE Vs. B SATHAR	July 21, 1999
SAGAYARAJ Vs. J THERASA	June 21, 1999
SAIFUDDINBHAI TURABALI MAMUWALA Vs. SECRETARY TO GOVERNMENT REVENUE DEPT GOVERNMENT OF TAMILNADU FORT ST GEORGE	December 22, 1999
SAILESH CHANDRAKANT Vs. STATE	April 5, 1999
SAINABAI AMMAL Vs. KRISHNAMURTHY	June 15, 1999
SAKTHI SUGARS LIMITED Vs. DISTRICT CONSUMER GRIEVANCES REDRESSAL FORUM	August 18, 1999
SAKTHIVEL Vs. COMMISSIONER OF POLICE CHENNAI	June 25, 1999
SAKUNTHALA Vs. STATE	January 22, 1999
SALEM CHIT FUNDS AND FINANCIERS ASSOCIATION Vs. STATE OF TAMIL NADU	February 5, 1999
SALEM CO OPERATIVE SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 9, 1999
SALEM DISTRICT LORRY OWNERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX	April 8, 1999
SALEM MUSLIM BURIAL GROUND PROTECTION COMMITTEE SALEM Vs. STATE OF TAMIL NADU	July 8, 1999
SAMBAYEE AMMAL Vs. POOMALAI	August 20, 1999
SAMIDURAI Vs. RAJALAKSHMI	January 22, 1999
Saminathan Vs. Inspector of Police Pudukottai	December 15, 1999
SAMUDRAPANDI, Vs. STATE REP. BY INSPECTOR OF POLICE, THISAYANVILAI	December 14, 1999
SAMY COMPANY Vs. PRESIDING OFFICER	December 20, 1999
SANKARA RAMESHWARAR DEVASTHANAM Vs. PITCHAIAMMAL	June 10, 1999
SANTHANAM Vs. R CHANDRAVELU AND THE TAMIL NADU HOUSING BOARD	February 24, 1999
Saraswathi Vs. V Balakrishnan	January 25, 1999
SARASWATHI AMMAL Vs. PONNAMMAL	December 23, 1999
SARASWATHI AMMAL DIED Vs. RAJESWARI AMMAL	February 25, 1999
SARASWATHY Vs. NATIONAL RAYON CORPORATION LTD	April 19, 1999
SAROJA Vs. GOPAL	March 9, 1999
SAROJA Vs. DISTRICT COLLECTOR	June 10, 1999
SASIKUMAR Vs. THE DISTRICT MAGISTRATE	August 10, 1999
SATHIANATHAN Vs. STATE	May 11, 1999
SAVITRY SIVALINGAPPA AND FIFTEEN Vs. STATE OF TAMIL NADU	April 30, 1999
SECRETARY I H F D COLONY FLAT OWNERS WELFARE ASSOCIATION VELANDIPALAYAM COIMBATORE Vs. PRESIDING OFFICER DY COMMISSIONER OF LABOUR COIMBATORE	March 23, 1999
SECRETARY SCHOOL COMMITTEE THIRUVALLUVAR HIGHER SECONDARY SCHOOL Vs. STATE	August 17, 1999
SEENIAMMAL ALIAS INDIRANI Vs. PIRAMASANKARI ALIAS KAMALAM	March 9, 1999
SEENIAMMAL ALIAS INDIRANI Vs. PIRAMASANKARI ALIAS KAMALAM	April 5, 1999
SEENIVASAGAM Vs. STATE	December 17, 1999
SEKAR Vs. ARUMUGHAM	August 10, 1999
SELLAMBANA GOUNDER Vs. SINNIA GOUNDER	April 1, 1999
SELVAM DHANAPAL Vs. M K M ABDUL SALAM	July 30, 1999
SELVARAJ Vs. P VISWANATHAN	July 22, 1999
SELVARAJ Vs. AMUDHAVALLI	April 19, 1999
Selvaraj Vs. Vishwanathan	July 22, 1999
SELVARAJU Vs. S H OFFICER NETTAPAKKAM POLICE STATION NETTAPAKKAM PONDICHERRY	July 12, 1999
SENGAPPAN Vs. ARUMBATHA VEDA VINAYAGAR TEMPLE	August 23, 1999
SENGAPPAN Vs. ARUMBATHA VEDA VINAYAGAR TEMPLE	October 23, 1999
SENNAMPATTY MILK PRODUCERS CO-OPERATIVE SOCIETY Vs. PRESIDING OFFICER LABOUR COURT	August 24, 1999
SENNIMALAI SWAMY MADAM TRUST PALANI Vs. NIL	July 27, 1999
SESHMAL JAIN Vs. CHANGAMLAL UMESH CHANDU BAVAN	September 7, 1999
SETTU Vs. SUB INSPECTOR OF POLICE POLUR	September 28, 1999
SHA RIKABDAS MADAJI AND COMPANY Vs. SREE GOPALDAS DWARKADAS TRUST ESTATE SREERANGAM	June 9, 1999
SHALIMAR TANNING CO Vs. E S I CORPORATION	April 29, 1999
SHANMUGA SADACHARA SERVAI Vs. THIRUGNANAM SERVAI	April 20, 1999
SHANMUGA SUNDARAM PILLAI Vs. NATIONAL INSURANCE COMPANY LTD	November 17, 1999
SHANMUGADURAI Vs. STATE OF TAMIL NADU	July 6, 1999
SHEIK MEERAN Vs. STATE OF TAMIL NADU	April 30, 1999
SHENBAGAM LORRY SERVICE Vs. J M RAHAMATHULLAH	April 26, 1999
SHERENE Vs. COMMISSIONER OF POLICE OFFICE OF THE COMMISSIONER OF POLICE EGMORE CHENNAI 8	March 13, 1999
SHERENE Vs. COMMISSIONER OF POLICE OFFICE OF THE COMMISSIONER OF POLICE EGMORE CHENNAI 8	March 12, 1999
SHINE LEATHER EXPORTS Vs. M BALASUBRAMANI	June 29, 1999
SHIVAN AND Vs. STATE	February 24, 1999
SHOLAYAR ESTATE SHOLAYAR P O VALPARAI Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	January 22, 1999
SHRI GANESHAR PRIMARY SCHOOL Vs. STATE OF TAMIL NADU	November 11, 1999
SHRI GANI NOORUL AMEEN Vs. CENTRAL	September 10, 1999
SHRIRAM INVESTMENTS LTD. AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.	April 29, 1999
SIEMENS LIMITED Vs. N E P C MICON LIMITED	July 2, 1999
SILUVAI ANTONY ALIAS GANDHI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPT CHENNAI 600 009	December 14, 1999
SIMON Vs. THANKAMMAL	April 12, 1999
SINGARAM ALIAS VELAYUDHA UDAYAR Vs. SUBRAMANLAM	August 26, 1999
SIR M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY SCHOOL STAFF ASSOCIATION Vs. SIR M VENKATA SUBBA RAO MATRICULATION HIGHER SECONDARY SCHOOL	November 16, 1999
SIRISH KUMAR BROS Vs. OFFICIAL ASSIGNEE HIGH COURT MADRAS	November 30, 1999
SIVA AND CO Vs. P V RAO	April 13, 1999
SIVA SPRINGS Vs. COLLECTOR OF CENTRAL EXCISE MADURAI	December 3, 1999
SIVAGAMI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION AND ANOTHER	March 23, 1999
SIVAHARI BAJANAI MADAM TRUST Vs. TMT SOUNTRAM	August 27, 1999
SIVAKUMAR R Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT AND	April 22, 1999
SIVANRAJ Vs. ESSAKKIMUTHU	March 24, 1999
SIVASHANMUGHAM Vs. GOVERNMENT OF TAMIL NADU	August 27, 1999
SMT DHARANI AMMAL Vs. P J RAPHAL	June 11, 1999
SOCIETY OF AUDITORS CHENNAI AND Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA NEW DELHI	October 1, 1999
SOMASUNDARAM Vs. PALANI	July 19, 1999
SOMASUNDARAM CORPORATION PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU	January 30, 1999
SOMU AND SOMU VESSELS MERCHANT ANUPPARAPALAYAM VELAMPALAYAM MAJRA PALLADAM TALUK Vs. C ARUMUGHAM	April 1, 1999
SONALI STEELS AND ALLOYS PRIVATE LIMITED Vs. UNION OF INDIA	August 26, 1999
SONIA MINOR Vs. CHIEF GENERAL MANAGER TAMIL NADU TELEPHONE DISTRICT NO 78 CHENNAI	September 10, 1999
SOUTHERN ASSOCIATES Vs. APPELLATE AUTHORITY/THE SECRETARY TO GOVERNMENT AND ENVIRONMENT AND FOREST DEPARTMENT	October 29, 1999
SOUTHERN INDIA EDUCATION TRUST Vs. GOVERNMENT OF TAMIL NADU	November 22, 1999
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD MADRAS Vs. SYNDICATE BANK	June 28, 1999
SPECIAL STEEL PRODUCTS Vs. COMMISSIONER OF INCOME TAX	July 2, 1999
SPECIAL STEEL PRODUCTS Vs. COMMISSIONER OF INCOME TAX AND ANR	February 7, 1999
SPECIAL TAHSILDAR L A ADI DRAVIDAR WELFARE VELLORE Vs. KUMARASAMY NAIDU	November 17, 1999
SPECIAL TAHSILDAR LA ADI DRAVIDAR WELFARE SAIDAPET Vs. M NAGANATHAN	March 3, 1999
SPECIAL TAHSILDAR LA S H ALI UNIT PONNERI TALUK Vs. ML LEELAMMAL	August 6, 1999
SPENCER AND CO LTD Vs. P O I ADDITIONAL LABOUR COURT	December 13, 1999
SRINIVASAN KANAKARAJ Vs. STATE OF TAMIL NADU	August 26, 1999
ST ISABLES HOSPITAL REP Vs. A V MURUGAN	December 24, 1999
STANELY ROBERT Vs. ASSISTANT COLLECTOR CUSTOMS TIRUCHY	April 19, 1999
STATE Vs. JOTHI	March 29, 1999
STATE Vs. JOTHI	April 29, 1999
STATE Vs. RENUKADEVI	March 15, 1999
STATE Vs. THANDAPANI	August 3, 1999
STATE BANK EMPLOYEES UNION Vs. STATE BANK OF INDIA	July 23, 1999
STATE BANK EMPLOYEES UNION REP Vs. STATE BANK OF INDIA REP	September 8, 1999
STATE BANK OF INDIA Vs. GULAB BASHA ADVOCATES	March 19, 1999
STATE BANK OF INDIA ITS BRANCH MANAGER TIRUPATTUR Vs. KASIM PROPRIETOR M/S KASIRA STORES BIG BAZAAR ST TIRUPATTUR RAMANATHAPURAM DT	July 27, 1999
STATE BANK OF INDIA MADRAS 1 Vs. A K EXPORTS	October 8, 1999
STATE BY PUBLIC PROSECUTOR, MADRAS Vs. DURAISAMI	September 14, 1999
STATE OF TAMIL NADU Vs. P O PRINCIPAL LABOUR COURT	November 26, 1999
STATE OF TAMIL NADU Vs. M BALAKRISHNAN	August 27, 1999
STATE OF TAMIL NADU Vs. MALAYALANGARAM CHETTIAR	January 8, 1999
STATE OF TAMILNADU Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	November 26, 1999
STATE REPRESENTED BY THE PUBLIC PROSECUTOR Vs. PANNERSELVAM	November 18, 1999
SUBBA NAICKER Vs. RANGASWAMY NAICKER	February 26, 1999
SUBBIAH Vs. GOPALAKRISHNA NAIDU	December 24, 1999
SUBRAMANI Vs. ANJI	September 22, 1999
SUBRAMANI POTHI Vs. Y JOSEPH	December 24, 1999
SUBRAMANIAM Vs. STATE THROUGH SUB INSPECTOR OF POLICE KINATHUKADAVU POLICE STATION	June 11, 1999
SUBRAMANIAN Vs. JAYARAMAN	July 13, 1999
SUBRAMANIAN M A Vs. DEPUTY GENERAL MANAGER STAFF SECTION CANARA	December 20, 1999
SUBRAMANIAN N Vs. COLLECTOR	October 28, 1999
SUBRAMANIYA MOOPANAR DIED Vs. R SUMATHI	April 12, 1999
SUGAL and DAMANI FINLEASE LTD Vs. P SUBRAMANIA REDDY	September 30, 1999
SUMITOMO CORPORATION Vs. STATE OF TAMIL NADU	September 1, 1999
SUN PHARMACEUTICAL INDUSTRIES LTD Vs. SUN PHARMACEUTICAL INDUSTRIES STAFF UNION	April 29, 1999
SUPERINTENDING ENGINEER Vs. THANGAPRAKASAM	March 11, 1999
SUPERINTENDING ENGINEER SOUTH ARCOT ELECTRICITY SYSTEM TAMIL NADU ELECTRICITY BOARD VILLUPURAM Vs. RAJU INDUSTRIES	August 13, 1999
SURYAKALA Vs. PREMA NAIDU	December 16, 1999
SUSEELA Vs. A S L RAJAN	June 21, 1999
SUSILA AMMAL Vs. INDIRANIAMMAL	February 10, 1999
SUTHA S Vs. REGISTRAR OF CO OP SOCIETIES POONAMALLEE HIGH ROAD CHENNAI 10	December 23, 1999
SWADESHI COTTON MILLS CO LTD Vs. COMMISSIONER CENTER PROVIDENT FUND	January 30, 1999
SWAMI VIRUPAKSHNANDA Vs. SECRETARY TO THE GOVERNMENT EDUCATION DEPARTMENT AND OTHERS	January 30, 1999
SWAMINATHAN M Vs. STATE OF TAMIL NADU	March 23, 1999
SWAMY ATMANANDA PASUPATHIPALAYAM KARUR TOWN KARUR TALUK Vs. SRI RAMAKRISHNA TAPOVANAM	October 13, 1999
SWARNA PAPER CUTTING WORKS Vs. INDIAN EXPRESS MADURAI PRIVATE LIMITED MADRAS	August 23, 1999
SYDNEY APPARELS Vs. M/S ALAGAN AND CO	August 18, 1999
Syed Moosa Vs. State of Tamil Nadu	February 18, 1999
T A NAUFAL RIZWAN MINOR Vs. STATE OF TAMIL NADU	July 28, 1999
T B NATH Vs. HINDUSTAN PETROLEUM CORPORATION LTD	April 15, 1999
T I CYCLES OF INDIA PROP TUBE INVESTMENTS OF INDIA LTD Vs. COLLECTOR OF CUSTOMS MADRAS 1	February 1, 1999
T K MANIKANDAN Vs. S MOHAN	July 30, 1999
T K SANKARAN Vs. COMMISSIONER	July 9, 1999
T KOLAPPAN Vs. MEENAKSHI	March 31, 1999
T KUMARESAN Vs. COMMISSIONER HINDU RELIGIOUS AND ENDOWMENT DEPARTMENT NUNGAMBAKKAM HIGH ROAD	August 31, 1999
T M Syed Ali Vs. State of Tamil Nadu	June 23, 1999
T MUTHEESWARAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING GANDHI NAGAR ADYAR CHENNAI 0	February 22, 1999
T NEETHIVILANGAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION UNIT I KUMBAKONAM	November 4, 1999
T PALANISAMY GOUNDER Vs. SANKARA RAMANATHAN	July 29, 1999
T PARAMARAJ Vs. STATE OF TAMIL NADU	September 14, 1999
T R AGORAM IYER Vs. STATE OF TAMIL NADU	August 16, 1999
T R VELAYUDHAM Vs. STATE OF TAMIL NADU	August 2, 1999
T RAJYALAKSHMI Vs. K B ANANDHAKRISHNAN	September 15, 1999
T S SUBRAMANIA AIYER Vs. P K SRINIVASAN	August 23, 1999
T S VAIDYALINGAIN 65 VEMBULIAMMAN KOIL STREET THIRUNEERMALAI Vs. STATE OF TAMIL NADU	August 24, 1999
T SENTHIL Vs. EXECUTIVE OFFICER KASIPALAYAM TOWN PANCHAYAT SPECIAL GRADE	September 8, 1999
T Subbammal Vs. State rep	August 6, 1999
T T Girirajan Vs. Inspector of Police	April 29, 1999
T V JAGATRAKSHAGAN SINCE DECEASED Vs. N FUTAREE BAI	July 8, 1999
T V RAMALINGAM AND SONS YARN MERCHANTS MADURAI Vs. TIRUCHENDUR COOPERATIVE SPINNING MILLS LTD NAZARETH	June 11, 1999
T V SUNDARAM IYENGAR AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 13, 1999
T. CHANDRA Vs. THE STATE OF TAMIL NADU REP. BY CHIEF SECRETARY TO GOVERNMENT, FORT ST. GEORGE, CHENNAI-9,	July 7, 1999
TALAVADI ROCK AND MINERALS PRODUCTS LTD. Vs. ALWARPET FINANCE AND FUNDS LTD.	July 12, 1999
TAMIL NADU AGRICULTURAL UNIVERSITY NON TEACHING STAFF ASSOCIATION COIMBATORE Vs. REGISTRAR TAMIL NADU G D NAIDU AGRICULTURAL UNIVERSITY COIMBATORE	February 1, 1999
TAMIL NADU CIVIL SUPLIES CORPN EMP UNION Vs. TAMIL NADU CIVIL SUPLIES CORPN LTD	March 1, 1999
TAMIL NADU ELECTRICITY BOARD MADRAS Vs. SRINIVASA INDUSTRIES	June 23, 1999
TAMIL NADU ELECTRICITY BOARD THOZHILALAR IYKKIYA SANGAM Vs. TAMIL NADU ELECTRICITY BOARD	February 26, 1999
TAMIL NADU FLAT PROMOTERS ASSOCIATION Vs. STATE OF TAMIL NADU	November 18, 1999
TAMIL NADU HANDICRAFTS DEVELOPMENT CORPORATION LIMITED Vs. INSPECTOR OF FACTORIES RANGE NO II MADURAI 2	October 26, 1999
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. TVL TRINITY MUSIC RECORDERS A PARTNERSHIP FIRM	November 23, 1999
TAMIL NADU MOTORS Vs. N LAKSHMI	April 22, 1999
TAMIL NADU POLLUTION CONTROL BOARD MADRAS Vs. MELO LEATHER MANUFACTURERS	January 5, 1999
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION III LTD Vs. SARASWATHI	July 16, 1999
TAMIL NADU WAKF BOARD Vs. S J SYED BASHA	July 19, 1999
TAMILNADU ELECTRICITY BOARD Vs. SHANMUGA ENGINEERING COLLEGE AND SHANMUGA POLYTECHNIC	June 9, 1999
TATA FINANCE LTD HAVING ITS REGISTERED OFFICE AT BOMBAY HOUSE CHENNAI Vs. H P MD MADAR CHENNAI	April 8, 1999
THANGAMANI Vs. KRISHNAN	February 8, 1999
THANISIAS Vs. SELVAM AMMAL	October 5, 1999
THANJAVUR DISTRICT CO-OPERATIVE CENTRAL BANK LTD Vs. FIRST ADDITIONAL PRESIDING OFFICER FIRST ADDITIONAL	April 5, 1999
THANKAM ALIAS KARTHIYANI Vs. C MADHAVAN	April 29, 1999
THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED VILLUPURAM Vs. R JAGADEESAN	September 28, 1999
THEAGARAYA COLLEGE COMMITTEE Vs. DIRECTOR OF COLLEGIATE EDUCATION AND ANOTHER	January 11, 1999
THIMVALLUVAR TRANSPORT CORPORATION LTD MADRAS Vs. SUNITHA JOSE	April 6, 1999
THINA BOOMI Vs. STATE	November 30, 1999
THIRU MURUGA FINANCE AND Vs. STATE OF TAMIL NADU	September 8, 1999
THIRUGNANAM Vs. KAMALAMMAL	January 11, 1999
THIRUMALAI Vs. GOMATHI AMMAL	August 9, 1999
THIRUMALAI VADIVU AMMAL DIED Vs. MUTHAMMAL	April 26, 1999
THIRUVALLUR TRANSPORT CORPORATION Vs. D NARAYANAN	June 29, 1999
THIRUVALLUR TRANSPORT CORPORATION LTD MADRAS Vs. TMT SAKUNTHALA	April 13, 1999
THIRUVALLUVAR POKKUVARATHU KAZHAKA ANNA SUMAI Vs. STATE EXPRESS TRANSPORT CORPORATION	August 27, 1999
THIRUVALLUVAR TRANSPORT CORPORATION LIMITED MADRAS Vs. TMT JOSEPHIN	July 27, 1999
THIRUVALLUVAR TRANSPORT CORPORATION LTD Vs. SAKUNTHALA	April 13, 1999
THIRUVALLUVAR TRANSPORT CORPORATION LTD Vs. C K SYED YACOOB	April 12, 1999
Thozhilalar Munnetra Sanga Vs. R Anbazhagan	February 18, 1999
THULASIMANI AMMAL Vs. COMMISSIONER OF INCOME TAX	September 30, 1999
TIGER MUTHIAH Vs. STATE OF TAMIL NADU	December 8, 1999
TIRUCHENDUR BAR ASSOCIATION Vs. JANSI RANI	April 19, 1999
TIRUPATHI SPINNING MILLS Vs. SUPERINTENDENT OF POLICE	September 10, 1999
TRIAD TRADING SERVICES LIMITED Vs. STATE OF TAMILNADU	August 30, 1999
TRIO MARKETING PRIVATE LIMITED Vs. UNION OF INDIA	December 24, 1999
TUTICORIN PORT TRUST DEMOCRATIC STAFF UNION Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF SURFACE TRANSPORT 1 PARLIAMENT ST NEW DELHI	April 12, 1999
TUTICORIN VEGETABLE MARKETING CO P LIMITED Vs. INCOME TAX OFFICER	September 24, 1999
TWAD BOARDEMPLOYEES UNION CITU Vs. PRESIDING OFFICER LABOUR COURT MADURAI	April 7, 1999
UDAYA ELANGOVAN MINOR Vs. STATE OF TAMIL NADU	February 16, 1999
UMA MERCANTILE PRIVATE LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL	January 30, 1999
UMAKANDHAN Vs. P M A N BEEMA RAJA NADAR	March 9, 1999
UNION OF INDIA Vs. C KRISHNA REDDY	September 22, 1999
UNION OF INDIA Vs. HEMA MANOHARAN	November 12, 1999
UNION OF INDIA ATTOMIC ENERGY DIVISION THROUGH ITS ADMINISTRATIVE DIRECTOR HYDERABAD Vs. R KARTHIKAI RAJAN	July 22, 1999
UNITED INDIA INSURANCE CO LTD DINDIGUL Vs. MEENAMBAL	April 1, 1999
UNITED INDIA INSURANCE CO. LTD. Vs. PARVATHI DEVI	April 6, 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs. A VICTORIA	April 21, 1999
UNITED INDIA INSURANCE COMPANY LIMITED 1 NORTH CAR ST THIRUCHENGODE SALEM DIST Vs. ANANDAVELU	August 18, 1999
UNITED INDIA INSURANCE COMPANY LIMITED MADRAS 6 Vs. R DILLI	November 2, 1999
UNITED INDIA INSURANCE COMPANY LTD Vs. PARVATHI	June 30, 1999
V AMUDHA Vs. S A ARUMUGHAM	July 28, 1999
V C CHINNAMUNIYA GOUNDER Vs. COMMISSIONER OF INCOME TAX	March 22, 1999
V G LOGANATHAN Vs. M BALAKRISHNAN	November 19, 1999
V GURUVAIAH NAIDU Vs. CIT	February 17, 1999
V JAYADEVAN Vs. CHANCELLOR OF THE UNIVERSITY OF THE MADRAS RAJ BHAVAN GUINDY CHENNAI	April 19, 1999
V K KALIAPPA GOUNDER SONS TRADING AS SUN BEEDI TRADERS Vs. V K SUBRAMANI	January 7, 1999
V K SIDDHA PADAYACHI Vs. INDIAN BANK	February 5, 1999
V K SRINIVASAN Vs. AKBAR ALI	April 26, 1999
V K THYAGARAJAN Vs. SYNDICATE BANK	August 2, 1999
V KALIAMOORTHY Vs. ASSISTANT DIVISIONAL ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD VAZHAPADI NORTH ATTUR TALUK SALEM DISTRICT	August 12, 1999
V M KANNIAPPA MUDALIAR Vs. PATTUKOTTAI ALAGIRI TRANSPORT CORPORATION LIMITED	April 9, 1999
V M SUBRAMANI Vs. ARULMUGU BHAVANARAYANASAMY TEMPLE	July 9, 1999
V MUTHU Vs. A KUPPUSAMY	July 26, 1999
V N SUDANANDAN Vs. DR CHITRA	March 4, 1999
V NAVAYUGARAJAN Vs. HIGH COURT OF JUDICATURE AT MADRAS	April 7, 1999
V R NEDUNCHEZHIAN Vs. STATE	April 29, 1999
V RAJA Vs. STATE	February 5, 1999
V RAJARAM Vs. PERIASWAMI PILLAI	December 9, 1999
V RAJAVELU UDAYAR DIED Vs. CHANDRASEKARAN	January 13, 1999
V RAMALINGAM Vs. KARUR VYSYA BANK LTD VILLUPURAM	August 27, 1999
V RAMANATHAN Vs. STATE	March 22, 1999
V RANGASWAMY Vs. ARULMIGHU KONIAMMAN DEVASTHANAM	November 29, 1999
V S HAMID SULTAN Vs. ABDUL LATHEEF	October 7, 1999
V S LAKSHMINARAYANAN IYENGAR Vs. M C ARUNACHALA PILLAI	January 25, 1999
V SANTHANAM Vs. SATHYA ALIAS SATHYAVATHI	December 2, 1999
V T DURAISWAMI Vs. FIVE GORI THAIKAL WAKF	November 19, 1999
V VEERARAGHAVAN Vs. STATE BANK OF INDIA METTUPALAYAM BRANCH METTUPALAYAM	July 19, 1999
V VENKATACHALAM Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES SRIVILLIPUTHUR	July 1, 1999
V VENKATACHALAPATHY Vs. VELLORE CO OPERATIVE SUGAR MILLS MATRICULATION SCHOOL	August 13, 1999
V. SANJEEVI AND OTHERS Vs. BHARAT HEAVY ELECTRICALS LTD., RANIPET	March 23, 1999
V.G.P. RAJADAS Vs. W.P.A.S.B. PANDIYANATHA BASKARAN	September 28, 1999
VADIVEL Vs. THE STATE OF TAMILNADU	December 16, 1999
VADIVELU K Vs. COMMITTEE OF MANAGEMENT OF PACHAIYAPPAS TRUST	February 23, 1999
VAITHILINGAM Vs. STATE	August 4, 1999
VALLIAMMAL DIED Vs. M K MUSTHAFA DIED	August 11, 1999
VALLIAMMAL SOCIETY Vs. GOVERNMENT OF TAMIL NADU	June 9, 1999
VANAMAMALAI Vs. SUNDARAM TEXTILES LTD	October 15, 1999
VANDAVASI CO OPERATIVE HOUSING SOCIETY LTD Vs. DEPUTY REGISTRAR HOUSING VELLORE REGION VELLORE	November 26, 1999
VARADARAJU Vs. C MUTHUSAMY	January 6, 1999
VARADHARASU Vs. STATE REP. BY, THE TAHSILDAR (EXCISE), PONDICHERRY	May 4, 1999
VASANTH ALIAS S VASANTH KUMAR Vs. STATE OF TAMIL NADU	July 15, 1999
Vasavamba Vs. Enforcement Officer	January 21, 1999
VEERA PROPERTY DEVELOPMENT PRIVATE LIMITED Vs. TAMIL NADU SLUM CLEARANCE BOARD	January 13, 1999
Velan Vs. State of Tamilnadu	February 22, 1999
VELAPPAN M M Vs. COMMISSIONER MADURAI MUNICIPAL CORPORATION AND	January 25, 1999
VELAPPAN S Vs. STATE BANK OF INDIA	December 17, 1999
VELAYUTHA THEVAR Vs. STATE	March 25, 1999
VEMBU AMMAL Vs. PATTUAMMAL	July 22, 1999
VENAYEGA SPINNING MILLS Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	August 24, 1999
VENKATESH Vs. COMMISSIONER OF INCOME TAX	April 22, 1999
VENKATESWARAN Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS	February 15, 1999
VEPPANATHAR ALIAS KARUPPANNAN Vs. KALIAPPAN	August 16, 1999
VIJAY HEMANT FINANCE AND ESTATES LIMITED Vs. INCOME TAX OFFICER	April 19, 1999
VIJAYAKUMARI Vs. PRESIDING OFFICER AND ANR	April 22, 1999
Vijayan Vs. State of Tamilnadu	February 25, 1999
VIKRANT TYRES LTD Vs. UNION OF INDIA	August 27, 1999
VIMALA Vs. SHRIRAM CHITS AND INVESTMENTS PVT LTD	September 9, 1999
VIMALA SHANTHA BAI Vs. VINOD REUBEN VEDANAYAGAM ALIAS MOHAMED YUSUF	June 29, 1999
VIRUDHACHALAM TOWN VEGETABLE DAILY MARKET MERCHANTS WELFARE ASSOCIATION Vs. COMMISSIONER VIRUDHACHALAM MUNICIPALITY	August 4, 1999
VISALAKSHI ACHI Vs. RM SEENIVASAN	February 2, 1999
VOICE CONSUMER CARE COUNCIL Vs. COMMISSIONER OF POLICE	January 13, 1999
VOICE CONSUMER CARE COUNCIL Vs. UNION OF INDIA	April 12, 1999
VOLTAS VOLKART EMPLOYEES UNION REP Vs. VOLTAS LIMITED	November 16, 1999
WOCKHARDT LIMITED Vs. ARISTO PHARMACEUTICALS LIMITED	January 30, 1999
WORKMEN Vs. P O ADDITIONAL LABOUR COURT	March 10, 1999
WORKMEN OF RANE BRAKE LININGS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 10, 1999
Y GHANADHAS Vs. STATE OF TAMIL NADU	March 3, 1999
ZACHARIAS N S Vs. JOINT DIRECTOR OF SCHOOL EDUCATION SECONDARY	January 22, 1999
ZAIBUNNISSA BI Vs. RAM KISHORE	September 30, 1999
ZORO AQUA MARINE Vs. TAMIL NADU ELECTRICITY BOARD MADRAS	August 5, 1999

Year 1999 of HIGH COURT OF MADRAS

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