REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A A KOTCHADAINAIDU Vs. AKKAYANAICKER	January 29, 1998
A ALPHONESE Vs. VINCENT AND	April 15, 1998
A AND M AGENCIES Vs. COMMISSIONER OF INCOME TAX	September 11, 1998
A ARULDOSS Vs. J V S SIVAMANI	December 4, 1998
A ARUMUGAM Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES VIRUDHACHALAM	February 25, 1998
A ASLAM Vs. STATE TRANSPORT AUTHORITY CHENNAI	January 9, 1998
A BALASUBRAMANIAM Vs. COMMERCIAL TAX OFFICER THIRUVANMIYUR ASSESSMENT CIRCLE MADRAS	October 9, 1998
A CHINNARAJA Vs. N S SUBBAIYAH	February 18, 1998
A FATHIMA FAREEDUNNISSA Vs. T A H ZUBAIDA UMMAL	November 17, 1998
A GURUSAMI Vs. A JACOB	February 23, 1998
A K ANSARI Vs. BHARAT OVERSEAS BANK LTD	September 24, 1998
A K M GOVINDASWAMY CHETTIAR DECD Vs. INCOME TAX OFFICER	April 30, 1998
A K S HABIB MOHAMMED SULTAN Vs. NAINSUKHDAS BALDEVDAS	December 1, 1998
A K THIAGARAJAN Vs. COMMISSIONER OF INCOME TAX	July 8, 1998
A KASI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS	July 8, 1998
A KENCHIAH Vs. STATE OF TAMIL NADU	July 27, 1998
A KRISHNARAJ Vs. T VASANTHA GOPAL	January 9, 1998
A LEELA Vs. PALANIYANDI	February 11, 1998
A M MURUGESAN Vs. E PALANISAMY	August 31, 1998
A M SAINALABDEEN MUSALIAR Vs. UNION OF INDIA	December 2, 1998
A M SHAMSUDEEN Vs. UNION OF INDIA	December 24, 1998
A MALLICK Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE CHENNAI	April 20, 1998
A MANUEL Vs. K MARIA GORETTI	August 7, 1998
A MARAPPAN Vs. NAGARATHINAM	December 4, 1998
A MARIYAYEE Vs. COMMISSIONER AND SECRETARY PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU	July 9, 1998
A MEERAN PILLAI Vs. M CHELLAPPAN	September 4, 1998
A MOHAMMED YASIN Vs. GOVERNMENT OF TAMIL NADU	October 5, 1998
A NAGAPPAN Vs. MC ADAMS CHEMICALS MANUFACTURING CO	February 19, 1998
A P THIRUMALAISAMY Vs. TMT BANGARAMMAL	June 26, 1998
A PARASURAMA REDDIAR Vs. ARUNACHALA REDDIAR	August 4, 1998
A RAJA Vs. INGNASI	December 30, 1998
A RAJAMANICKAM Vs. SUSEELA	August 10, 1998
A RAMAN Vs. RAMAR	August 25, 1998
A RUDRAKODI Vs. COMMISSIONER OF INCOME TAX	March 25, 1998
A S MAHABOOB HUSS Vs. JAYARAMAN	November 10, 1998
A SAMBANTHAN Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT HIGH COURT CAMPUS MADRAS	January 5, 1998
A SASIKUMAR Vs. SUPERINTENDENT OF POLICE VILLUPURAM	February 10, 1998
A SHAMSUDDIN Vs. K CHELLAPPAN	February 2, 1998
A STEPHEN DECEASED Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED THIRUVARAMBUR TRICHY	November 5, 1998
A SWAMINATHAN Vs. G RAGAVACHARY	February 25, 1998
A SYED ANWER AHMED HUSSAINY Vs. TAMIL NADU WAKF BOARD	October 24, 1998
A V G NATARAJAN Vs. THIRUVEKADAM	October 23, 1998
A V RAGHAVA RAO Vs. INSPECTOR OF POLICE C B C I D SALEM	September 22, 1998
A V RAMAN Vs. UNION OF INDIA	March 25, 1998
A VAIDYANATHAN Vs. UNION OF INDIA	August 6, 1998
A VELLIANGIRI Vs. RAM BAHADUR TAKUR P LTD	February 20, 1998
A VIJAYARAGHAVAN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEV AUTHORITY CHENNAI	August 12, 1998
A. KUMAR Vs. THE SECRETARY TO GOVERNMENT, PROHIBITION & EXCISE DEPARTMENT, CHENNAI	November 12, 1998
A. SAKTHIVELU Vs. INSPECTOR OF POLICE, NIB CID, TIRUCHIRPPALLI	February 26, 1998
A.S. SAVARI CRUZ Vs. STATE OF TAMIL	October 15, 1998
A2910 SITALAKSHMI MILLS EMPLOYEES CO OPERATIVE STORES LIMITED Vs. COLLECTOR MADURAI DISTRICT	February 11, 1998
ABDUL AZIZ Vs. TAMIL NADU WAKF BOARD	April 17, 1998
ABDUL BASUDEEN Vs. BADRUNNISA	April 3, 1998
ABDUL JAMIL Vs. SECRETARY INCOME TAX DEPARTMENT	March 26, 1998
ABDUL RAHIM NAZEER Vs. UNION OF INDIA	September 11, 1998
ABDUL SAMED Vs. RABIA BIBI	April 3, 1998
ABDUL WAHIB Vs. ASSISTANT COMMISSIONER OF CUSTOMS PROSECUTOR MADRAS	November 11, 1998
ACE INVESTMENTS P LIMITED Vs. COMMISSIONER OF INCOME TAX	March 26, 1998
ACHAMMA GEORGE Vs. R KRISHNASWAMY	January 21, 1998
ADDISON AND CO LTD Vs. STATE	April 27, 1998
ADDITIONAL REGISTRAR OF COMPANIES Vs. PERFECT BENEFIT FUND LIMITED	December 8, 1998
ADISESHAN NAIDU Vs. STATE	November 13, 1998
AGRIMMOOR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 24, 1998
AGRO CHEMICAL INDUSTRIES Vs. R MUHAMEDU NAZAR	February 6, 1998
AHAMADULLAH Vs. RAMASWAMY UDAYAR	February 27, 1998
AKHILANDAMMAL AND MINOR SELVAR Vs. CHIDAMBARAM CHETTIAR	April 3, 1998
ALAGANNAN Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	July 15, 1998
ALAGUMALAI MOOPANAR Vs. SUBBIAH	March 19, 1998
ALAGUMALAI MOOPANAR Vs. SUBBIAH	March 9, 1998
ALL INDIA BHARAT OVERSEAS BANK EMPLOYEES UNION Vs. BHARAT OVERSEAS BANK	June 17, 1998
ALL INDIA UNION BANK OFFICERS FEDERATION Vs. UNION BANK OF INDIA	November 26, 1998
AMAR FERRO METALS PRIVATE LIMITED Vs. MADRAS PORT TRUST	July 15, 1998
AMARAVATHY Vs. R A PAKKIRINATHAN	July 21, 1998
AMMAIYAPPA GOUNDER Vs. SPECIAL TAHSILDAR L A NEIGHBOURHOOD SCHEME TIRUCHIRAPALLI	June 24, 1998
AMMAN MATRICULATION SCHOOL Vs. A M MURUGESAN	November 30, 1998
AMMENA AMMAL Vs. JAHABAR NACHIAR	January 21, 1998
ANANDAN Vs. STATE	August 18, 1998
ANANDAN Vs. SMT RAJI ALIAS JAYALAKSHMI	March 25, 1998
ANGAMUTHU Vs. K PUGAZHENDI	April 15, 1998
ANJA MATCH INDUSTRIES Vs. SOUTH INDIAN LUCIFER MATCH WORKS	October 7, 1998
ANNA THEATRE Vs. LICENSING AUTHORITY/COMMISSIONER OF POLICE CHENNAI	November 9, 1998
ANNAI VELANKANNI SIRU VIYABARIGAL MUNNETRA SANGAM Vs. COLLECTOR AND ORS	August 19, 1998
APPU HOTELS LIMITED Vs. APPROPRIATE AUTHORITY	September 24, 1998
APPU HOTELS LTD Vs. APPROPRIATE AUTHORITY	February 24, 1998
ARASU RUBBER CORPORATION LIMITED Vs. STATE OF TAMIL NADU	June 22, 1998
ARJUNA UDAYAR Vs. MANUSWAMY NAICKER	March 30, 1998
AROORAN SUGARS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 23, 1998
AROORAN SUGARS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 21, 1998
ARPUTHARAJ Vs. STATE	February 26, 1998
ARTHUR THEODORE JAMES DECEASED Vs. MRS HANNA ROSALINE	October 28, 1998
ARUL JOTHI Vs. SHANMUGHA TRADING CO	January 25, 1998
ARUL JOTHI AND CO Vs. SHANMUGHA TRADING CO	February 25, 1998
ARULMIGU ALAVANDAR CHARITIES MAHABALIPURAM Vs. R KANNIAPPAN	August 6, 1998
ARULMIGU RAMANATHASWAMY DEVASTHANAM Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES CHENNAI	October 13, 1998
ARULMIGU SIVAGANGA SAMASTHANAM DEVASTHANAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPT MADRAS	October 16, 1998
ARUMUGA NAICKER DIED Vs. T G BALADHANDAYUTHAPANI	February 18, 1998
ARUMUGHA THEVAR Vs. MELAVASAGA THEVAR	April 3, 1998
ARUMUGHACHAMY NADAR Vs. DEIVANAIAMMAL	February 11, 1998
ARUMUGHAM Vs. SUBBA GOUNDER	September 21, 1998
ARUNA FERTILIZER AGENCIES SHENCOTTAH THROUGH ITS PARTNER A SUBRAMANIAM CHETTIAR Vs. B BALANAGAMANICKAM AND CO FERTILIZER DEALERS AND MANURE MERCHANTS UDUMALPET COIMBATORE DISTRICT	March 16, 1998
ARUNACHALAM Vs. KANAKAMBIGAI AMMAL	April 18, 1998
ARUNACHALAM PILLAI Vs. RAMU MUDALIAR DIED	March 20, 1998
ASHOK LAYLAND LIMITED Vs. CONTROLLER OF IMPORTS AND EXPORTS MADRAS	April 24, 1998
ASHOK LEYLAND LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 2, 1998
ASHOK LEYLAND LTD Vs. EMPLOYEES INSURANCE CORPORATION	November 25, 1998
ASHOK LEYLAND LTD Vs. PRESIDING OFFICER LABOUR COURT	December 7, 1998
ASSEMBLY ROOMS Vs. COMMISSIONER OF INCOME TAX	August 24, 1998
ASSISTANT COLLECTOR OF CENTRAL EXCISE LEGAL MADURAI Vs. M GANDHI	September 22, 1998
ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS Vs. DOULATMAL CHONDIA	July 14, 1998
ASSISTANT COLLECTOR OF CUSTOMS, AIRPORT DIVISION, THIRUCHIRAPPALLI Vs. MAHESWARI W/O ALAGIYAPERUMAL	June 30, 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAWAHAR MILLS LIMITED	March 10, 1998
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. AMBADI ENTERPRISES (P) LTD	March 30, 1998
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. INVESTMENT TRUST OF INDIA LTD	May 26, 1998
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. BUNDY TUBING OF INDIA LTD	April 7, 1998
ASSOCIATION OF LUBRICANTS DEALERS AND PROCESSORS TAMIL NADU Vs. UNION OF INDIA	July 30, 1998
ASSOCIATION OF MANAGEMENT OF HINDU EDUCATIONAL INSTITUTIONS TAMIL NADU Vs. STATE OF TAMIL NADU	April 3, 1998
ASST COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPT NAGERCOIL Vs. PARAKKAI ATHITHAVARMAN PERUMTHERU KEEZHATHERU MUTHARAMMAN TEMPLE PARAKKAI	March 17, 1998
ASSTT COLLECTOR OF CENTRAL EXCISE COIMBATORE Vs. L GHEVERCHAND JAIN	March 10, 1998
AVENTIS Vs. S A MOHAMMED IBRAHIM	October 16, 1998
AVVAI HOME Vs. ARULMIGHU ARUNACHALESWARAR DEVASTHANAM THIRUVANNAMALAI	November 17, 1998
AYYAKKANNU PADAYACHI DECEASED Vs. BOORASAMY	March 18, 1998
AYYAMPERUMAL Vs. SHAIK DAWOOD ROWTHER	September 3, 1998
AYYANAR SPINNING AND WEAVING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 23, 1998
AYYANAR SPINNING AND WEAVING MILLS LIMITED Vs. STATE OF TAMIL NADU	February 19, 1998
AYYAPPAN TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX	April 23, 1998
B A BALASUBRAMANIAM BROS AND CO Vs. COMMISSIONER OF INCOME TAX	July 14, 1998
B ADARSH RAO Vs. TAMIL NADU ELECTRICALS	April 23, 1998
B ANRAJ PIPADA Vs. V UMAYAL	January 20, 1998
B CHITRA Vs. DIRECTOR DEPT OF TEACHER EDUCATION RESEARCH AND TRAINING	December 10, 1998
B DEVENDRAKUMAR Vs. R RANGANATHAN	March 13, 1998
B K RAJKUMAR Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL MADRAS	November 30, 1998
B MUNIAPPAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR VELLORE	July 17, 1998
B NARAYANASWAMY RAJU Vs. M KRISHNAMOORTHY MUDALIAR ALIAS M K MURTHY	March 16, 1998
B NOORSINGH Vs. UNION OF INDIA	November 26, 1998
B R RAVISHANKER PROPRIETOR PADMINI PICTURES MYLAPORE Vs. M R KRISHNAN	March 24, 1998
B SARASWATHI Vs. TAHSILDAR POONAMALLEE TALUK THIRUVALLUR DISTRICT	January 19, 1998
B SATHISHKUMAR Vs. DIRECTOR OF MEDICAL EDUCATION CHENNAI	January 19, 1998
B SUNDARARAJAN Vs. APPROPRIATE AUTHORITY	November 20, 1998
B VIRDHAGIRI Vs. COMMISSIONER OF WEALTH TAX	March 24, 1998
B. C. MUNIRATHINAM NAIDU Vs. CHENGALPATTU ELECTRICITY SYSTEM A BODY CORPORATE	March 16, 1998
BABULAL N. BAFNA Vs. STATE OF TAMIL NADU, REP. BY DIRECTOR GENERAL OF POLICE, CHENNAI-2,	March 19, 1998
BABY FINANCE AND INVESTMENTS P LTD Vs. JAYASHREE SRINIVASAMURTHY	July 20, 1998
BAKIAM Vs. STATE OF TAMIL NADU	February 2, 1998
BALA SEVA EDUCATIONAL AND CHARITABLE TRUST Vs. STATE OF TAMIL NADU	June 29, 1998
BALAJEE PUBLICITIES MADRAS Vs. STATE OF TAMIL NADU	December 2, 1998
BALAJI SEAFOODS EXPORTS INDIA LTD Vs. MAC INDUSTRIES LTD	October 13, 1998
BALAKRISHNA UDAYAR Vs. CHELLAMMAL	March 25, 1998
BALANAGAMMAL Vs. RANGASWAMY GOUNDER	November 19, 1998
BALARAJA Vs. SYED MASOOD ROWTHER	July 28, 1998
BALASUBRAMANIA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 18, 1998
BALU Vs. STATE	June 15, 1998
BANCOREX S A Vs. OCEAN MARINE SERVICES CO LTD	April 23, 1998
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. SUGESAN AND CO P LTD	June 11, 1998
BANK OF MAHARASHTRA Vs. STATE TRADING CORPORATION OF INDIA LIMITED	November 6, 1998
BANK OF RAJASTHAN LTD Vs. TRANSOCEAN BULK CARRIERS LIMITED	November 17, 1998
BASE INTERNATIONAL HOLDINGS N V HOCKENRODE 6 Vs. PALLAVA HOTELS CORPORATION LIMITED	September 4, 1998
Bawa Jafar Vs. Government of Tamil nadu rep	July 9, 1998
BAY LEATHERS EXPORTS PRIVATE LIMITED Vs. SAILEELA	February 26, 1998
BEARDSELL LIMITED Vs. COMMISSIONER OF INCOME TAX	July 21, 1998
BEARDSELL LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 23, 1998
BEST AND CROMPTON ENGINEERING LIMITED Vs. PATEL ROADWAYS PRIVATE LTD	February 11, 1998
BEST AND CROMPTON ENGINEERING LIMITED Vs. MARITIME COMMISSIONER OF CENTRAL EXCISE MADRAS	February 13, 1998
BETON TILE COMPANY CHENNAI Vs. INDCEN STRUCTURAL P LTD	November 23, 1998
BHAGAVAT SINGH AND Vs. STATE OF TAMIL NADU	April 1, 1998
BHAGAVATHEESWARAN K Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	July 13, 1998
BHARAT PETROLEUM CORPORATION LTD Vs. SANKARAN	November 25, 1998
BHARATHI SURGICAL COMPANY Vs. ASSISTANT COLLECTOR OF CUSTOMS	February 18, 1998
BHARATHIDASAN UNIVERSITY PALKALAI PERUR Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	October 21, 1998
BHAVANI MILLS LIMITED Vs. MEMBER ITANDJ CENTRAL BOARD OF DIRECT TAXES	October 30, 1998
BHOOVARAHA KOUNDER Vs. BHOOVARAHAMURTHY RAO	October 14, 1998
BINNY LTD Vs. MURARI HOSPITAL SYNDICATE A SOCIETY REGISTERED UNDER THE SOCIETIES REGISTRATION ACT HAVING ITS OFFICE AT NO 36 MAIN ROAD MADRAS	February 18, 1998
BOARD OF TRUSTEES SRINAGAR COLONY MADRAS Vs. KAMALA DAKSHINAMURTHY	February 3, 1998
BOMMA NAICKEN Vs. CHINNA GOUNDER	June 9, 1998
BPL SANYO UTILITIES AND APPLIANCES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BANGALORE	March 27, 1998
C A SRINIVASA MUDALIAR Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE KANCHEEPURAM	November 10, 1998
C B E AND C NEW DELHI Vs. PRASAD FILM LABORATORIES	March 11, 1998
C B S PROPERTY DEVELOPMENT PRIVATE LIMITED Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM	October 30, 1998
C CHRISTOPHER Vs. COMMISSIONER OF INCOME TAX	September 22, 1998
C K R MURUGAN Vs. T S ARUNAGIRI	November 2, 1998
C NATESAN Vs. STATE OF TAMIL NADU	December 21, 1998
C R SUBRAMANIAM Vs. N VASUDEVAN	March 20, 1998
C RAMASWAMY Vs. INCOME TAX OFFICER	July 31, 1998
C S JAYANANDAN Vs. APPROPRIATE AUTHORITY	November 13, 1998
C S ROOPASINGH Vs. COMMISSIONER OF INCOME TAX	November 12, 1998
C S SHANMUGA SUNDARAM Vs. STATE OF TAMIL NADU	August 20, 1998
C SAM JOSEPH RAJ Vs. DISTRICT REVENUE OFFICER AND ADDL DIST MAGISTRATE NAGERCOIL	February 17, 1998
C SHANMUGHAM Vs. SENIOR REGIONAL MANAGER MADRAS REGION TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	July 8, 1998
C SHANWAS Vs. COMMISSIONER OF INCOME TAX	August 4, 1998
C SUGUMARAN Vs. ASSISTANT COMMISSIONER EXCISE COLLECTORS OFFICE OOTY	September 17, 1998
C. CHITHAMBARA SELVI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, PROHIBITION & EXCISE DEPT., FORT ST. GEORGE, MADRAS	September 21, 1998
C. SANTHOSH AGARWAL Vs. STATE	December 24, 1998
CAESAR PARK HOTELS AND RESORTS INC Vs. WESTINN HOSPITALITY SERVICES LIMITED	June 19, 1998
CANUTE P RAYAN Vs. ADDITIONAL BLOCK DEVELOPMENT OFFICER TIRUCHENDUR	June 29, 1998
CAPTAIN CHANDRA MOHAN KARUNAKER Vs. COMMISSIONER OF POLICE EGMORE CHENNAI	July 17, 1998
CATHOLIC SYRIAN BANK LIMITED Vs. INDUSTRIAL TRIBUNAL MADRAS 104	August 7, 1998
CH KAMALA Vs. APPROPRIATE AUTHORITY	November 6, 1998
CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU TEA PLANTATION CORPORATION LIMITED COONOOR Vs. SRINIVASA TIMBERS SALEM	July 24, 1998
CHAIRMAN-CUM-MANAGING DIRECTOR NEYVELI LIGNITE Vs. RANGANATHA IYER V S	February 3, 1998
CHANDRAN Vs. LAKSHMAN REDDY (DECEASED) AND OTHERS	January 20, 1998
CHELLAPPA GOUNDER DIED Vs. RAMASAMI GOUNDER ALIAS KARUPPA GOUNDER DIED	April 15, 1998
CHELLATHURAI Vs. PERUMAL NADAR	April 15, 1998
CHELLIAH Vs. YESUVADIAL	July 6, 1998
CHEM LIMITED Vs. MADRAS PETRO STATE OF TAMIL NADU	February 11, 1998
CHEMICAL CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE	August 19, 1998
CHEMPLAST SANMAR LIMITED Vs. METTUR CHEMICALS PODHU	February 20, 1998
CHENNAI MARKETING CO P LIMITED Vs. COMMISSIONER OF INCOME TAX	December 16, 1998
CHENNAI MURASU P LIMITED Vs. COMMISSIONER OF INCOME TAX	January 20, 1998
CHENNAI MURASU P LIMITED Vs. COMMISSIONER OF INCOME TAX	April 2, 1998
CHENNAI PROPERTIES AND INVESTMENT LIMITED Vs. COMMISSIONER OF INCOME TAX	March 4, 1998
CHENNAI TEXTILE CHEMICALS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	April 30, 1998
CHERAN ENGINEERING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	February 24, 1998
CHERAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	December 23, 1998
CHETTIAR INDUSTRIAL CORPORATION Vs. STATE OF TAMIL NADU	February 11, 1998
CHHAGANLAL JAIN Vs. T K HAMID SULTAN	April 21, 1998
CHIDAMBARAM Vs. RATNAM	July 24, 1998
CHIEF ENGINEER T N ELECTRICITY BOARD Vs. GOVINDARAJ M	July 13, 1998
CHINNA PILLAI Vs. SELLAMMAL DIED	February 18, 1998
CHINNA PILLAI AMMAL Vs. MANNANGATTI PADAYACHI	July 17, 1998
CHINNAKKANNU Vs. STATE BY INSPECTOR OF POLICE, SANKARAPURAM POLICE STATION, SOUTH ARCOT DISTRICT.	June 10, 1998
CHINNASWAMI NAIDU Vs. RENGARAJALU NAIDU	March 11, 1998
CHINNATHAYEE AMMAL Vs. MOTTAYA GOUNDER	September 24, 1998
CHINNAVENGAVAYAL HAMLET PILLAYARANDAL SRI KAILASAVINAYAGAR KOVIL THROUGH ITS HEREDITARY TRUSTEE S P PALANIAPPA CHETTIAR KANDANOOR KARAIKUDI TALUK Vs. C RAMIAH PILLAI	June 12, 1998
CHRISTIAN EDUCATION HEALTH AND DEVELOPMENT SOCIETY AMBILIKKAI THROUGH ITS SECRETARY OFFICE AT AMBILIKKAI Vs. DIRECTOR OF SCHOOL EDUCATION HAVING ITS OFFICE AT MADURAI	August 27, 1998
CHROMPET EDUCATIONAL SOCIETY Vs. TAX RECOVERY OFFICER	November 20, 1998
CIT Vs. BALAJI DISTILLERIES LTD	July 21, 1998
CIT Vs. P RAVINDRAN	July 15, 1998
COIMBATORE DISTRICT AIDED SECONDARY AND HIGHER SECONDARY SCHOOL MANAGEMENT ASSOCIATION Vs. STATE OF TAMIL NADU	November 13, 1998
COIMBATORE PIONEER MILLS LTD Vs. REGIONAL DIRECTOR REGIONAL OFFICE TAMIL NADU	October 29, 1998
COIMBATORE PREMIER CORPORATION P LIMITED Vs. COMMISSIONER OF INCOME TAX	April 21, 1998
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. SUNDARAM ABEX LIMITED	January 29, 1998
COLLECTOR OF MADRAS ACCOMMODATION CONTROL WING CHENNAI Vs. R ROOPKUMAR	April 2, 1998
COMBINED INDUSTRIALS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 30, 1998
COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS Vs. ANDARVILLAI MUTHARAMMAN TEMPLE ERANIEL	June 22, 1998
COMMISSIONER H R ANDC E ADMN DEPARTMENT MADRAS Vs. LOGAMBAL	February 4, 1998
COMMISSIONER OF GIFT TAX Vs. K V SRINIVASAN	February 24, 1998
COMMISSIONER OF GIFT TAX Vs. PREMA SRINIVASAN	March 31, 1998
COMMISSIONER OF GIFT TAX Vs. K RAMESH	August 10, 1998
COMMISSIONER OF GIFT TAX Vs. NELSON AND CO	July 30, 1998
COMMISSIONER OF GIFT TAX Vs. M R DORAISWAMY	August 13, 1998
COMMISSIONER OF GIFT TAX Vs. A HAFSA BANU	September 16, 1998
COMMISSIONER OF GIFT TAX Vs. R DAMODARAN	October 28, 1998
COMMISSIONER OF GIFT TAX Vs. VENU SRINIVASAN	February 3, 1998
COMMISSIONER OF GIFT TAX Vs. P R RAMASWAMY	February 4, 1998
COMMISSIONER OF GIFT TAX Vs. T V SUNDARAM IYENGAR AND SONS LIMITED	January 6, 1998
COMMISSIONER OF GIFT TAX Vs. VANAMAMALAI RAMANUJA JEER SWAMIGAL	November 3, 1998
COMMISSIONER OF GIFT TAX INVESTIGATION Vs. MECO TRONICS PRIVATE LIMITED	October 22, 1998
COMMISSIONER OF INCOME TAX Vs. TIRUPUR KARUR TRANSPORTS P LIMITED	October 22, 1998
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL CLEARING AND SHIPPING AGENCY	October 20, 1998
COMMISSIONER OF INCOME TAX Vs. B N B ENTERPRISES	October 21, 1998
COMMISSIONER OF INCOME TAX Vs. CHENGALVARAYAN CO OPERATIVE SUGAR MILLS LIMITED	October 22, 1998
COMMISSIONER OF INCOME TAX Vs. SACS EAGLES CHICORY	October 28, 1998
COMMISSIONER OF INCOME TAX Vs. S SUDHAKAR	October 28, 1998
COMMISSIONER OF INCOME TAX Vs. SAS HOTEL P LIMITED	October 26, 1998
COMMISSIONER OF INCOME TAX Vs. KODANAD TEA ESTATES CO	October 26, 1998
COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS P LIMITED	October 27, 1998
COMMISSIONER OF INCOME TAX Vs. SHIGERU BABA	October 27, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTHERN ROADWAYS LIMITED	October 27, 1998
COMMISSIONER OF INCOME TAX Vs. A M M ARUNACHALAM EDUCATIONAL SOCIETY	October 27, 1998
COMMISSIONER OF INCOME TAX Vs. GOMATESH GRANITES	October 27, 1998
COMMISSIONER OF INCOME TAX Vs. HALAI NEMON ASSOCIATION	November 2, 1998
COMMISSIONER OF INCOME TAX Vs. O R M S S S SEVUGAN CHETTIAR	November 2, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA FLOUR MILLS P LIMITED	November 2, 1998
COMMISSIONER OF INCOME TAX Vs. S P ARUNACHALAM	November 2, 1998
COMMISSIONER OF INCOME TAX Vs. INDIAN POTASH LIMITED	September 16, 1998
COMMISSIONER OF INCOME TAX Vs. P A VENKATARAMAN	September 15, 1998
COMMISSIONER OF INCOME TAX Vs. NAGI REDDI CHARITIES	September 15, 1998
COMMISSIONER OF INCOME TAX Vs. SIMCO METERS LIMITED	September 16, 1998
COMMISSIONER OF INCOME TAX Vs. KATTABOMMAN TRANSPORT CORPORATION LIMITED	September 12, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU TOURISM DEVELOPMENT CORPORATION LIMITED	September 14, 1998
COMMISSIONER OF INCOME TAX Vs. S ANTONY	September 14, 1998
COMMISSIONER OF INCOME TAX Vs. R K PARASURAM	September 14, 1998
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI FINANCE CORPORATION	September 21, 1998
COMMISSIONER OF INCOME TAX Vs. A MANI	September 21, 1998
COMMISSIONER OF INCOME TAX Vs. G HARISHCHANDRA REDDY AND COMPANY	September 21, 1998
COMMISSIONER OF INCOME TAX Vs. CIGFIL P LIMITED	September 21, 1998
COMMISSIONER OF INCOME TAX Vs. JAYANT PATEL	September 21, 1998
COMMISSIONER OF INCOME TAX Vs. VIJAY GRANITES PRIVATE LIMITED	October 14, 1998
COMMISSIONER OF INCOME TAX Vs. N RAMA DEVI	October 13, 1998
COMMISSIONER OF INCOME TAX Vs. JAMEEL LEATHERS AND UPPERS	October 14, 1998
COMMISSIONER OF INCOME TAX Vs. COMP HELP SERVICES PRIVATE LIMITED	October 13, 1998
COMMISSIONER OF INCOME TAX Vs. N VAJRAPANI NAIDU	October 13, 1998
COMMISSIONER OF INCOME TAX Vs. K SANTHANAKRISHNAN	October 13, 1998
COMMISSIONER OF INCOME TAX Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT AND INVESTMENT CORPORATION LIMITED	August 11, 1998
COMMISSIONER OF INCOME TAX Vs. PULLICAR MILLS LIMITED	August 17, 1998
COMMISSIONER OF INCOME TAX Vs. INDIA CEMENTS LIMITED	August 17, 1998
COMMISSIONER OF INCOME TAX Vs. HABIB AND CO	August 25, 1998
COMMISSIONER OF INCOME TAX Vs. VACCUM CONCRETE OVERSEAS CO INC	August 19, 1998
COMMISSIONER OF INCOME TAX Vs. A MOHAMMAD ABDUL KHADIR	August 19, 1998
COMMISSIONER OF INCOME TAX Vs. A VAIRAPRAKASAM	August 19, 1998
COMMISSIONER OF INCOME TAX Vs. NAGARATHU VAISIYARGAL SANGAM	August 19, 1998
COMMISSIONER OF INCOME TAX Vs. MADURAI SOFT DRINKS P LIMITED	August 20, 1998
COMMISSIONER OF INCOME TAX Vs. PANDIAN CHEMICALS LIMITED	September 7, 1998
COMMISSIONER OF INCOME TAX Vs. AMBADI ENTERPRISES LIMITED	September 7, 1998
COMMISSIONER OF INCOME TAX Vs. KASTHURI AND SONS	September 8, 1998
COMMISSIONER OF INCOME TAX Vs. HARI MILLS PRIVATE LIMITED	September 7, 1998
COMMISSIONER OF INCOME TAX Vs. RAJAH MILLS PRIVATE LIMITED	September 7, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU FOREST PLANTATION CORPORATION LIMITED	September 9, 1998
COMMISSIONER OF INCOME TAX Vs. PIONEER PRESS PRIVATE LIMITED	September 3, 1998
COMMISSIONER OF INCOME TAX Vs. N SWAMY	September 3, 1998
COMMISSIONER OF INCOME TAX Vs. COIMBATORE PREMIER CORPORATION PRIVATE LIMITED	September 2, 1998
COMMISSIONER OF INCOME TAX Vs. KOTHARI INDUSTRIAL CORPORATION	August 31, 1998
COMMISSIONER OF INCOME TAX Vs. RAMRAJ FINANCE	August 27, 1998
COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LIMITED	August 31, 1998
COMMISSIONER OF INCOME TAX Vs. VIJAYA PRODUCTIONS PRIVATE LIMITED	August 31, 1998
COMMISSIONER OF INCOME TAX Vs. W S INSULATORS OF INDIA LIMITED	July 29, 1998
COMMISSIONER OF INCOME TAX Vs. K S VENKATARAMAN AND CO PRIVATE LIMITED	August 3, 1998
COMMISSIONER OF INCOME TAX Vs. P MURUGESAN	July 28, 1998
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MACHINE WORKS LIMITED	July 28, 1998
COMMISSIONER OF INCOME TAX Vs. N GOPALSAMY	July 27, 1998
COMMISSIONER OF INCOME TAX Vs. 21ST SOCIETY OF IMMACULATE CONCEPTION	August 10, 1998
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI MILLS LIMITED	August 10, 1998
COMMISSIONER OF INCOME TAX Vs. K S VENKATARAMAN AND CO	August 5, 1998
COMMISSIONER OF INCOME TAX Vs. SOUNDARYA NURSERY	August 5, 1998
COMMISSIONER OF INCOME TAX Vs. P RAVINDRAN	July 15, 1998
COMMISSIONER OF INCOME TAX Vs. R VENKATACHARI	July 16, 1998
COMMISSIONER OF INCOME TAX Vs. B SIVAPRAKASH	July 16, 1998
COMMISSIONER OF INCOME TAX Vs. SAMPATHAMMAL CHORDIA	July 15, 1998
COMMISSIONER OF INCOME TAX Vs. KUMUDAM ENDOWMENTS	July 14, 1998
COMMISSIONER OF INCOME TAX Vs. NEW INDIA MARITIME AGENCIES P LIMITED	July 13, 1998
COMMISSIONER OF INCOME TAX Vs. R JAYALAKSHMI	July 13, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU MERCANTILE BANK LIMITED	July 13, 1998
COMMISSIONER OF INCOME TAX Vs. GEO INDUSTRIES AND INSECTICIDES I PRIVATE LIMITED	July 12, 1998
COMMISSIONER OF INCOME TAX Vs. PALANIAPPA TRANSPORT	July 13, 1998
COMMISSIONER OF INCOME TAX Vs. BALAJI DISTILLERIES LTD	July 21, 1998
COMMISSIONER OF INCOME TAX Vs. NAHATA CHARITABLE TRUST	July 27, 1998
COMMISSIONER OF INCOME TAX Vs. GUJARATHI MANDAL	July 21, 1998
COMMISSIONER OF INCOME TAX Vs. ADDISON AND COMPANY LIMITED	July 22, 1998
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED	June 24, 1998
COMMISSIONER OF INCOME TAX Vs. ADDISON AND COMPANY LIMITED	June 22, 1998
COMMISSIONER OF INCOME TAX Vs. CROMPTON ENGINEERING COMPANY LIMITED	June 25, 1998
COMMISSIONER OF INCOME TAX Vs. REVATHI C P EQUIPMENTS LIMITED	July 8, 1998
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LTD	July 6, 1998
COMMISSIONER OF INCOME TAX Vs. P ARANGASAMY	June 29, 1998
COMMISSIONER OF INCOME TAX Vs. I MILLER AND COMPANY LIMITED	July 1, 1998
COMMISSIONER OF INCOME TAX Vs. INDEN BISLERS	July 1, 1998
COMMISSIONER OF INCOME TAX Vs. RITA JOSEPH MRS	July 1, 1998
COMMISSIONER OF INCOME TAX Vs. KSHATRIYA GIRLS SCHOOLS MANAGING BOARD	June 12, 1998
COMMISSIONER OF INCOME TAX Vs. GEO INDUSTRIES AND INSECTICIDES I PRIVATE LIMITED	June 12, 1998
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI MILLS P LIMITED	June 11, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU MAGNESITE LIMITED	June 11, 1998
COMMISSIONER OF INCOME TAX Vs. R BHARATHI	June 10, 1998
COMMISSIONER OF INCOME TAX Vs. SAIRAM	June 9, 1998
COMMISSIONER OF INCOME TAX Vs. P L MEYYAPPAN	June 9, 1998
COMMISSIONER OF INCOME TAX Vs. M R M PLANTATIONS P LIMITED	June 9, 1998
COMMISSIONER OF INCOME TAX Vs. K R CHINNI KRISHNA CHETTY	June 9, 1998
COMMISSIONER OF INCOME TAX Vs. ELGI EQUIPMENTS LIMITED	June 10, 1998
COMMISSIONER OF INCOME TAX Vs. SAROJA RAMAN	June 10, 1998
COMMISSIONER OF INCOME TAX Vs. TRACTORS AND FARM EQUIPMENT LIMITED	June 11, 1998
COMMISSIONER OF INCOME TAX Vs. VASUDEVAN CHETTIAR M	June 12, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTHERN PETRO CHEMICAL INDUSTRIES CORPORATION LTD	June 12, 1998
COMMISSIONER OF INCOME TAX Vs. N SATHYANATHAN AND SONS PRIVATE LIMITED	June 15, 1998
COMMISSIONER OF INCOME TAX Vs. VIJAYA PRODUCTIONS P LIMITED	June 15, 1998
COMMISSIONER OF INCOME TAX Vs. ANANDA CORPORATION	June 15, 1998
COMMISSIONER OF INCOME TAX Vs. SUDARASAN CHITS INDIA LTD	June 15, 1998
COMMISSIONER OF INCOME TAX Vs. DEVI ENTERPRISES	June 18, 1998
COMMISSIONER OF INCOME TAX Vs. MADURAI PANDIAN ENGINEERING CORPORATION LIMITED	June 18, 1998
COMMISSIONER OF INCOME TAX Vs. K P ABDULLAH	June 18, 1998
COMMISSIONER OF INCOME TAX Vs. BABA ESTATES	March 30, 1998
COMMISSIONER OF INCOME TAX Vs. V RAMAKRISHNA SONS LIMITED	March 30, 1998
COMMISSIONER OF INCOME TAX Vs. KUTTY FLUSHDOOR FURNITURE CO P LIMITED	March 31, 1998
COMMISSIONER OF INCOME TAX Vs. SAWHANY TRADING COMPANY LIMITED	March 31, 1998
COMMISSIONER OF INCOME TAX Vs. TRADERS AND TRADERS	March 27, 1998
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED	April 1, 1998
COMMISSIONER OF INCOME TAX Vs. ASAIN MARINE PRODUCTS PRIVATE LIMITED	April 1, 1998
COMMISSIONER OF INCOME TAX Vs. E I D PARRY INDIA LIMITED	April 1, 1998
COMMISSIONER OF INCOME TAX Vs. K A KHADER SONS	April 1, 1998
COMMISSIONER OF INCOME TAX Vs. CHERAN TRANSPORT CORPORATION LIMITED	April 2, 1998
COMMISSIONER OF INCOME TAX Vs. P BALASUBRAMANIAM	April 3, 1998
COMMISSIONER OF INCOME TAX Vs. ANNA TRANSPORT CORPORATION LIMITED	April 2, 1998
COMMISSIONER OF INCOME TAX Vs. D SELVARAJ	April 2, 1998
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL FARMS LIMITED	March 24, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA EXPORTS COMPANY LIMITED	March 24, 1998
COMMISSIONER OF INCOME TAX Vs. COMBUSTION ENGINEERING COMPANY INC USA	March 23, 1998
COMMISSIONER OF INCOME TAX Vs. INDIA CEMENTS LIMITED	March 18, 1998
COMMISSIONER OF INCOME TAX Vs. A T BALAKRISHNAN DECD	March 18, 1998
COMMISSIONER OF INCOME TAX Vs. METTUR CHEMICALS AND INDUSTRIAL CORPORATION LIMITED	March 19, 1998
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE CO	March 19, 1998
COMMISSIONER OF INCOME TAX Vs. S MARIAPPAN	March 19, 1998
COMMISSIONER OF INCOME TAX Vs. J K K TEXTILES PROCESSING MILLS	March 26, 1998
COMMISSIONER OF INCOME TAX Vs. ASHOK MATCH INDUSTRIES B UNIT	March 25, 1998
COMMISSIONER OF INCOME TAX Vs. L K S GANEE	March 25, 1998
COMMISSIONER OF INCOME TAX Vs. VENKATESA MILLS LIMITED	March 25, 1998
COMMISSIONER OF INCOME TAX Vs. MADURA COATS LIMITED	April 30, 1998
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE PAPER AND BOARDS LIMITED	April 30, 1998
COMMISSIONER OF INCOME TAX Vs. SIMPSON AND COMPANY LIMITED	April 30, 1998
COMMISSIONER OF INCOME TAX Vs. CENTURY FLOUR MILLS LIMITED	April 30, 1998
COMMISSIONER OF INCOME TAX Vs. NEEDLE INDUSTRIES PRIVATE LIMITED	June 8, 1998
COMMISSIONER OF INCOME TAX Vs. GOVINDASWAMINATHAN	June 8, 1998
COMMISSIONER OF INCOME TAX Vs. M P NARAYANAN	June 8, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA SHIPPING CORPORATION LIMITED	June 8, 1998
COMMISSIONER OF INCOME TAX Vs. A M A A T NATARAJA NADAR	April 23, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPORATION AGENCIES LIMITED	April 24, 1998
COMMISSIONER OF INCOME TAX Vs. FARIDA PRIME TANNERY	April 24, 1998
COMMISSIONER OF INCOME TAX Vs. YENNARKAY R RAVINDRAN FAMILY TRUST	April 24, 1998
COMMISSIONER OF INCOME TAX Vs. GEORGE MAINO EXPORTS P LIMITED	April 29, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	April 28, 1998
COMMISSIONER OF INCOME TAX Vs. RAJAPALAYAM MILLS LIMITED	April 28, 1998
COMMISSIONER OF INCOME TAX Vs. R CHIDAMBARANATHA MUDALIAR	April 28, 1998
COMMISSIONER OF INCOME TAX Vs. NEYVELI LIGNITE CORPORATION LIMITED	April 28, 1998
COMMISSIONER OF INCOME TAX Vs. GEORGE MAIJO	April 28, 1998
COMMISSIONER OF INCOME TAX Vs. INDIA FORGE AND DROP STAMPINGS LIMITED	April 28, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTH CORPORATION AGENCIES LIMITED	April 28, 1998
COMMISSIONER OF INCOME TAX Vs. MADURAI DISTRICT CENTRAL COOPERATIVE BANK LIMITED	April 28, 1998
COMMISSIONER OF INCOME TAX Vs. SUNDARAVEL MATCH INDUSTRIES P LIMITED	April 28, 1998
COMMISSIONER OF INCOME TAX Vs. NATARAJAN S	April 28, 1998
COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS PRIVATE LIMITED	April 21, 1998
COMMISSIONER OF INCOME TAX Vs. SUNDARAM FASTNERS LIMITED	April 21, 1998
COMMISSIONER OF INCOME TAX Vs. COIMBATORE PREMIER CORPORATION P LIMITED	April 21, 1998
COMMISSIONER OF INCOME TAX Vs. PALLAVAN TRANSPORT CORPORATION LIMITED	April 20, 1998
COMMISSIONER OF INCOME TAX Vs. T P K NATARAJAN	April 20, 1998
COMMISSIONER OF INCOME TAX Vs. S K SENJAN CHETTIAR	April 20, 1998
COMMISSIONER OF INCOME TAX Vs. CHENNAI PROPERTIES AND INVESTMENT LIMITED	April 20, 1998
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE COMPANY LIMITED	April 23, 1998
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLEY AND CO PRIVATE LIMITED	April 23, 1998
COMMISSIONER OF INCOME TAX Vs. ABDUL RASHEED	April 21, 1998
COMMISSIONER OF INCOME TAX Vs. DEEPAK KUMAR AGARWAL	April 21, 1998
COMMISSIONER OF INCOME TAX Vs. MURUGESA NAICKER MANSION	April 21, 1998
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LIMITED	April 22, 1998
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRABHA P LIMITED	April 22, 1998
COMMISSIONER OF INCOME TAX Vs. TRACTORS AND FARM EQUIPMENTS LIMITED	April 16, 1998
COMMISSIONER OF INCOME TAX Vs. J K S MANICKAM	April 16, 1998
COMMISSIONER OF INCOME TAX Vs. S DEVAKI	April 16, 1998
COMMISSIONER OF INCOME TAX Vs. T P S H SELVA SAROJA	April 17, 1998
COMMISSIONER OF INCOME TAX Vs. A SAVUDAPPAN	April 13, 1998
COMMISSIONER OF INCOME TAX Vs. T V SUNDARAM IYENGAR AND SONS	April 15, 1998
COMMISSIONER OF INCOME TAX Vs. SHOLINGER TEXTILES LIMITED	April 15, 1998
COMMISSIONER OF INCOME TAX Vs. FAR EAST TANNING COMPANY	April 15, 1998
COMMISSIONER OF INCOME TAX Vs. CROSS FRASER DIVISION	April 16, 1998
COMMISSIONER OF INCOME TAX Vs. DIESEL ENGINEER	April 16, 1998
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE PAPER AND BOARDS LIMITED	February 25, 1998
COMMISSIONER OF INCOME TAX Vs. S M M MUTHAPPA CHETTIAR	February 24, 1998
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS NEWSPAPERS MADURAI PRIVATE LIMITED	February 25, 1998
COMMISSIONER OF INCOME TAX Vs. NARASIMHA TEXTILES P LIMITED	February 26, 1998
COMMISSIONER OF INCOME TAX Vs. NISHAT GARMENTS AND LEATHERS	February 26, 1998
COMMISSIONER OF INCOME TAX Vs. S AYYADURAI	February 26, 1998
COMMISSIONER OF INCOME TAX Vs. MACMILLAN CO OF INDIA LIMITED	February 25, 1998
COMMISSIONER OF INCOME TAX Vs. S VIJI	February 26, 1998
COMMISSIONER OF INCOME TAX Vs. MADURAI PANDIAN ENGINEERING CORPORATION LIMITED	March 2, 1998
COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILIZERS LIMITED	March 3, 1998
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS MADURAI LIMITED	March 3, 1998
COMMISSIONER OF INCOME TAX Vs. INDO NATIONAL LIMITED	March 3, 1998
COMMISSIONER OF INCOME TAX Vs. PONDICHERRY DISTILLERIES LIMITED	March 3, 1998
COMMISSIONER OF INCOME TAX Vs. SUBRAMANIAN AND CO	March 3, 1998
COMMISSIONER OF INCOME TAX Vs. A R ALAGAPPAN	March 3, 1998
COMMISSIONER OF INCOME TAX Vs. DOWEL ERECTORS	March 4, 1998
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI AND COMPANY	March 4, 1998
COMMISSIONER OF INCOME TAX Vs. PRASAD PROCESS P LIMITED	March 4, 1998
COMMISSIONER OF INCOME TAX Vs. TAMILNADU CO OPERATIVE MARKETING FEDERATION LIMITED	March 4, 1998
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI AND COMPANY	March 5, 1998
COMMISSIONER OF INCOME TAX Vs. KARUR VYSYA BANK LIMITED	March 5, 1998
COMMISSIONER OF INCOME TAX Vs. GREAVES COTTON LIMITED	March 5, 1998
COMMISSIONER OF INCOME TAX Vs. SULZER BROTHER LIMITED	March 17, 1998
COMMISSIONER OF INCOME TAX Vs. SARATHY PALAYACOT CO	March 13, 1998
COMMISSIONER OF INCOME TAX Vs. CHEMICALS AND PLASTICS INDIA LIMITED	February 5, 1998
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE COMPANY LIMITED	February 5, 1998
COMMISSIONER OF INCOME TAX Vs. POPULAR LUNGHI CO	February 6, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA SHIPPING CORPORATION LIMITED	February 9, 1998
COMMISSIONER OF INCOME TAX Vs. METTUR CHEMICAL AND INDUSTRIAL CORPORATION	February 10, 1998
COMMISSIONER OF INCOME TAX Vs. AMBUR CO OPERATIVE SUGAR MILLS LIMITED	February 10, 1998
COMMISSIONER OF INCOME TAX Vs. BANSILAL BHAIYA	February 11, 1998
COMMISSIONER OF INCOME TAX Vs. M K RAJU CONSULTANTS P LIMITED	February 11, 1998
COMMISSIONER OF INCOME TAX Vs. ASHER TEXTILES LIMITED	February 11, 1998
COMMISSIONER OF INCOME TAX Vs. ELECTRON INDIA	February 17, 1998
COMMISSIONER OF INCOME TAX Vs. S SANKARAN	February 12, 1998
COMMISSIONER OF INCOME TAX Vs. OOTY DASAPRAKASH	February 12, 1998
COMMISSIONER OF INCOME TAX Vs. S VIJI	February 12, 1998
COMMISSIONER OF INCOME TAX Vs. THANGAMALIGAI AND CO	February 12, 1998
COMMISSIONER OF INCOME TAX Vs. STANES TYRE AND RUBBER PRODUCTS LIMITED	February 18, 1998
COMMISSIONER OF INCOME TAX Vs. PARRY AND COMPANY LIMITED	February 18, 1998
COMMISSIONER OF INCOME TAX Vs. M N SULAIMAN	February 18, 1998
COMMISSIONER OF INCOME TAX Vs. KIKANI AND CO	February 18, 1998
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL CLEARING AND SHIPPING AGENCY	February 19, 1998
COMMISSIONER OF INCOME TAX Vs. RAMALINGA CHOODAMBIGAI MILLS LIMITED	February 19, 1998
COMMISSIONER OF INCOME TAX Vs. D ENGINEERING PRIVATE LIMITED	February 19, 1998
COMMISSIONER OF INCOME TAX Vs. S R P TOOLS LIMITED	February 20, 1998
COMMISSIONER OF INCOME TAX Vs. K S SUNDARAM	February 20, 1998
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC CO OF INDIA LIMITED	February 20, 1998
COMMISSIONER OF INCOME TAX Vs. K PALANIAPPAN	February 20, 1998
COMMISSIONER OF INCOME TAX Vs. T V SUNDARAM IYENGAR AND SONS PRIVATE LIMITED	February 23, 1998
COMMISSIONER OF INCOME TAX Vs. ESSAR BULK CARRIERS LIMITED	February 23, 1998
COMMISSIONER OF INCOME TAX Vs. SREE VISALAKSHI MILLS PRIVATE LIMITED	February 23, 1998
COMMISSIONER OF INCOME TAX Vs. PAULINE E KING	February 23, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU HEAT TREATMENT AND FETTING SERVICES P LTD	February 24, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU FOREST PLANTATION CORPORATION	November 3, 1998
COMMISSIONER OF INCOME TAX Vs. GRAF SALES LIMITED	November 3, 1998
COMMISSIONER OF INCOME TAX Vs. MILL STORES P LIMITED	November 4, 1998
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS LIMITED	November 9, 1998
COMMISSIONER OF INCOME TAX Vs. T ABDUL WAHID AND CO	November 9, 1998
COMMISSIONER OF INCOME TAX Vs. K CHOCKALINGAM	November 11, 1998
COMMISSIONER OF INCOME TAX Vs. NAYAN ENGINEERING WORKS	November 11, 1998
COMMISSIONER OF INCOME TAX Vs. JOHN PETER	November 10, 1998
COMMISSIONER OF INCOME TAX Vs. VELLORE ELECTRIC CORPORATION LIMITED	November 10, 1998
COMMISSIONER OF INCOME TAX Vs. CRESCENT FILMS P LIMITED	November 17, 1998
COMMISSIONER OF INCOME TAX Vs. SIVANANDHA STEELS LIMITED	November 17, 1998
COMMISSIONER OF INCOME TAX Vs. STANDARD POLYGRAPH MACHINES PRIVATE LIMITED	November 18, 1998
COMMISSIONER OF INCOME TAX Vs. YENNARKAY RAJARATNAM CHARITIES	November 18, 1998
COMMISSIONER OF INCOME TAX Vs. TIAM HOUSE SERVICE LIMITED	November 18, 1998
COMMISSIONER OF INCOME TAX Vs. KRISHNA TILES AND POTTERIES P LIMITED	November 25, 1998
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LIMITED	November 23, 1998
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED	November 23, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED	November 23, 1998
COMMISSIONER OF INCOME TAX Vs. GEORGE	November 23, 1998
COMMISSIONER OF INCOME TAX Vs. P ANDAL AMMAL	November 23, 1998
COMMISSIONER OF INCOME TAX Vs. CHEMICAL CONSTRUCTIONS	November 24, 1998
COMMISSIONER OF INCOME TAX Vs. E I FORGE LIMITED	November 24, 1998
COMMISSIONER OF INCOME TAX Vs. K G ARTS CENTRES P LIMITED	November 24, 1998
COMMISSIONER OF INCOME TAX Vs. AL RAMANATHAN	December 24, 1998
COMMISSIONER OF INCOME TAX Vs. HOTEL SRILEKHA P LIMITED	December 22, 1998
COMMISSIONER OF INCOME TAX Vs. M P C K MOHANDOSS	December 22, 1998
COMMISSIONER OF INCOME TAX Vs. K V RAMALINGAM CHETTIAR DECD	December 22, 1998
COMMISSIONER OF INCOME TAX Vs. P S SRIDHARAN	December 19, 1998
COMMISSIONER OF INCOME TAX Vs. TAMILNADU DAIRY DEVELOPMENT CORPORATION LIMITED	December 14, 1998
COMMISSIONER OF INCOME TAX Vs. R M S AND SONS	December 14, 1998
COMMISSIONER OF INCOME TAX Vs. D LAKSHMINARAYANAPATHI	December 14, 1998
COMMISSIONER OF INCOME TAX Vs. J P SARATHY RAM	December 14, 1998
COMMISSIONER OF INCOME TAX Vs. SAKTHI TEXTILES LIMITED	December 15, 1998
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS LIMITED	December 15, 1998
COMMISSIONER OF INCOME TAX Vs. BLUE CHIPS AND METALS	December 15, 1998
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE INDUSTRIES LIMITED	December 16, 1998
COMMISSIONER OF INCOME TAX Vs. K VIJAYA KUMAR	December 16, 1998
COMMISSIONER OF INCOME TAX Vs. RAMESH ENTERPRISES	December 15, 1998
COMMISSIONER OF INCOME TAX Vs. AR RM M R SUBRAMANIAM CHETTIAR	December 15, 1998
COMMISSIONER OF INCOME TAX Vs. NEHRU COLLEGE OF AERONAUTICS AND APPLIED SCIENCES	December 16, 1998
COMMISSIONER OF INCOME TAX Vs. BISHAL ENTERPRISES	December 1, 1998
COMMISSIONER OF INCOME TAX Vs. SAKTHI TRADING CO	December 1, 1998
COMMISSIONER OF INCOME TAX Vs. PARANJOTHI NADAR	December 1, 1998
COMMISSIONER OF INCOME TAX Vs. PRASAD PRODUCTIONS P LIMITED	December 2, 1998
COMMISSIONER OF INCOME TAX Vs. O S T C CHINNIAH	November 30, 1998
COMMISSIONER OF INCOME TAX Vs. AL RAMANATHAN	December 12, 1998
COMMISSIONER OF INCOME TAX Vs. K RAFFIUDDIN	January 8, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTHERN ANCILLARIES PRIVATE LIMITED	January 8, 1998
COMMISSIONER OF INCOME TAX Vs. SOUTHERN PRESSINGS P LIMITED	January 9, 1998
COMMISSIONER OF INCOME TAX Vs. P S M SWAMY	January 9, 1998
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TELEPRINTERS LIMITED	January 22, 1998
COMMISSIONER OF INCOME TAX Vs. A G ABRAHAM	January 24, 1998
COMMISSIONER OF INCOME TAX Vs. AMARLAL KRISHANDAS	January 24, 1998
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU GOVERNMENT SUPPLIES CORPORATION LIMITED	January 24, 1998
COMMISSIONER OF INCOME TAX Vs. ASERA FINANCE CORPORATION	January 27, 1998
COMMISSIONER OF INCOME TAX Vs. ASSEMBLY ROOMS	January 27, 1998
COMMISSIONER OF INCOME TAX Vs. SIVAM AND CO	January 28, 1998
COMMISSIONER OF INCOME TAX Vs. TY K NATARAJAN	April 20, 1998
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED	February 4, 1998
COMMISSIONER OF INCOME TAX Vs. RANE MADRAS LIMITED	February 3, 1998
COMMISSIONER OF INCOME TAX Vs. GNANAMBIGAI MILLS	January 29, 1998
COMMISSIONER OF INCOME TAX Vs. V NAMBY	February 3, 1998
COMMISSIONER OF INCOME TAX Vs. M SADASIVAMURTHY	January 29, 1998
COMMISSIONER OF INCOME TAX Vs. KAMADHENU	January 29, 1998
COMMISSIONER OF INCOME TAX INVESTIGATION Vs. JEEVANDAS LALJEE AND SONS	November 25, 1998
COMMISSIONER OF INCOME TAX P A VENKATARAMAN Vs. STATE	September 15, 1998
COMMISSIONER OF INCOME TAX V JOHN PETER CIT Vs. PAUL PETER	November 10, 1998
COMMISSIONER OF INCOME TAX V N SATHYANATHAN Vs. HOTEL SRILEKHA PRIVATE LIMITED	June 15, 1998
COMMISSIONER OF INCOME TAX V SESHASAYEE INDUSTRIES LIMITED Vs. CIT	December 16, 1998
COMMISSIONER OF INCOME TAX V SMT P ANDAL AMMAL CIT Vs. P YAMUNA BAI	November 23, 1998
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. BABULAL KHINCHAND TRUST	November 18, 1998
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. C G VENKATASUBBAN	April 30, 1998
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. A SAVUDAPPAN	April 30, 1998
COMMISSIONER OF INCOME-TAX Vs. TAMIL NADU HEAT TREATMENT AND FETTING SERVICES (P) LIMITED (NO 2)	February 24, 1998
COMMISSIONER OF WEALTH TAX Vs. ATTUR THULUVA VELLALAR SANGAM	November 17, 1998
COMMISSIONER OF WEALTH TAX Vs. JAYALALITHA	November 16, 1998
COMMISSIONER OF WEALTH TAX Vs. T R JAYARAMAN	November 9, 1998
COMMISSIONER OF WEALTH TAX Vs. D KRISHNA MURTHY	November 4, 1998
COMMISSIONER OF WEALTH TAX Vs. VARADHARAJA THEATRES PRIVATE LIMITED	December 15, 1998
COMMISSIONER OF WEALTH TAX Vs. N NAZEERUDEEN	November 28, 1998
COMMISSIONER OF WEALTH TAX Vs. V R M VALLIAPPA CHETTIAR	November 30, 1998
COMMISSIONER OF WEALTH TAX Vs. D C KOTHARI DECD	December 1, 1998
COMMISSIONER OF WEALTH TAX Vs. B SIVAPRAKASH	April 27, 1998
COMMISSIONER OF WEALTH TAX Vs. GANGABAI CHARITIES	April 20, 1998
COMMISSIONER OF WEALTH TAX Vs. A BADRA CHETTY AND SONS	April 20, 1998
COMMISSIONER OF WEALTH TAX Vs. G CHELLAMMAL	March 26, 1998
COMMISSIONER OF WEALTH TAX Vs. S S SANKARALINGAM	March 31, 1998
COMMISSIONER OF WEALTH TAX Vs. HALAI MENON ASSOCIATION	March 26, 1998
COMMISSIONER OF WEALTH TAX Vs. B VIJAYAKUMAR	February 23, 1998
COMMISSIONER OF WEALTH TAX Vs. K L VARADARAJU	February 23, 1998
COMMISSIONER OF WEALTH TAX Vs. N DAMODARAN	February 19, 1998
COMMISSIONER OF WEALTH TAX Vs. V T RAMALINGAM	February 18, 1998
COMMISSIONER OF WEALTH TAX Vs. GANGABAI CHARITIES	February 17, 1998
COMMISSIONER OF WEALTH TAX Vs. AMIRTHAMMAL	March 11, 1998
COMMISSIONER OF WEALTH TAX Vs. NALINI PARTHASARATHY	March 2, 1998
COMMISSIONER OF WEALTH TAX Vs. S S SANKARALINGAM	February 25, 1998
COMMISSIONER OF WEALTH TAX Vs. SRIPRIYA MAHESH	June 18, 1998
COMMISSIONER OF WEALTH TAX Vs. P S SWAMINATHAN HUF	July 21, 1998
COMMISSIONER OF WEALTH TAX Vs. R ARIFF	July 29, 1998
COMMISSIONER OF WEALTH TAX Vs. K M A SEGUPATHUMAL	September 21, 1998
COMMISSIONER OF WEALTH TAX Vs. A M M AR LAKSHMI ACHI	August 24, 1998
COMMISSIONER OF WEALTH TAX Vs. M C SATYAVATHI	August 27, 1998
COMMISSIONER OF WEALTH TAX Vs. B D GOENKA	August 12, 1998
COMMISSIONER OF WEALTH TAX Vs. M V AR MEENAKSHI	November 2, 1998
COMMISSIONER OF WEALTH TAX Vs. N KAMATCHI AMMAL	October 27, 1998
COMMISSIONER OF WEALTH TAX Vs. ISSAC	October 28, 1998
COMMISSIONER OF WELATH TAX Vs. CHELLADURAI	November 9, 1998
CONTROLLER OF ESTATE DUTY Vs. T R NAGOJI RAO	November 10, 1998
CONTROLLER OF ESTATE DUTY Vs. S SARASWATHY	February 12, 1998
CONTROLLER OF ESTATE DUTY Vs. PAVAYAMMAL	March 24, 1998
CORONATION PRINTING INK MANUFACTURING COMPANY Vs. ELGI FINANCE LIMITED	September 11, 1998
CORPORATION OF MADRAS Vs. M DEVARAJA MUDALIAR	July 28, 1998
CORRESPONDENT MALANKARA SYRIAN CATHOLIC SCHOOL KANYAKUMARI DISTRICT Vs. J RABINSON JACOB	April 30, 1998
CORRESPONDENT ST IGNATIUS HIGHER SECONDARY SCHOOL KANYAKUMARI DISTRICT Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD CHENNAI 6	December 10, 1998
COVELONG BEACH HOTEL INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	June 15, 1998
D BALAMURUGAN Vs. STATE OF TAMIL NADU	January 19, 1998
D DURAIMURTHY Vs. CHIEF EDUCATIONAL OFFICER DHARMAPURI	November 6, 1998
D K RAMAKRISHNAN Vs. P LAKSHMI ANIMAL DIED	March 25, 1998
D KADER BATCHA Vs. GORIPALAYAM DARGA	February 9, 1998
D MAYANDI THEVAR Vs. A BALU ALIAS BALACHANDRAN	April 23, 1998
D NATARAJAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	August 6, 1998
D R VENKATASAMY NAIDU DIED Vs. ANUSHAYA DEVI	November 24, 1998
D S REDDY Vs. G V REDDY	November 3, 1998
D SELVARAJ Vs. PRESIDING OFFICER	November 26, 1998
D SYED AMANULLAH Vs. COMMISSIONER OF INCOME TAX	September 8, 1998
DASA BALINJIKA SEVA SANGAM Vs. COMMISSIONER OF INCOME TAX NO 2	April 30, 1998
DASA BALINJIKA SEVA SANGAM Vs. COMMISSIONER OF INCOME TAX NO 1	April 28, 1998
DASARAJ Vs. COLLECTOR THIRU VANNAMALAI SAMBUVARAYAR DIST	December 2, 1998
DASARATHARAMAN Vs. CHANDRASEKARA SANKARAIYA NAIDU	January 27, 1998
DCW LIMITED Vs. STATE OF TAMIL NADU	February 27, 1998
DCW LIMITED Vs. STATE OF TAMIL NADU	March 4, 1998
DEEPAK LUTHER Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HIGHER EDUCATION DEPARTMENT	April 30, 1998
DEIVANAIAMMAL Vs. COMMISSIONER OF GIFT TAX	November 2, 1998
DEPUTY DIRECTOR OF ENFORCEMENT MADRAS Vs. A M CEASER	March 10, 1998
DEVCHAND M SHAH Vs. P SIVAPRAGASA MUDALIAR DIED S	April 29, 1998
DEVI AMMAL Vs. G T TRANSPWORTS	August 4, 1998
DEVI COMPANY Vs. N S S JAYARAJ	September 15, 1998
DEVIKA RANI Vs. GOVERNMENT OF TAMIL NADU	August 25, 1998
DHANALAKSHMI Vs. MUTHULAKSHMI	September 17, 1998
DHANDAPANI UDAYAR Vs. ANNAMMAL MINOR	February 19, 1998
DIRAVIA NADAR Vs. SHANMUGHASUNDARAM	April 3, 1998
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. A M M EDUCATIONL SOCIETY	September 1, 1998
DIRECTOR OF MEDICAL EDUCATION CHENNAI Vs. V RAMALAKSHMI	February 20, 1998
DONNINGTON TEA FACTORY Vs. SUB DIVISIONAL MAGISTRATE AND SUB COLLECTOR CONNOOR	June 18, 1998
DR. N. RAMAN Vs. DR. INDIRA KALYANASUNDARAM	August 18, 1998
DR. S. RADHAKRISHNAN AIDED MIDDLE SCHOOL, SHOLINGHUR Vs. DIRECTOR OF TEACHERS EDUCATIONAL RESEARCH AND TRAINING, MADRAS AND OTHERS	February 23, 1998
DR. V. ANANDAMOORTHI Vs. GOVT. OF INDIA	September 24, 1998
Durai Vs. State of Tamilnadu	August 12, 1998
DURAISAMY Vs. N THANDAVARAYAN	March 11, 1998
DURISAMY Vs. STATE	November 10, 1998
E C BOSE AND COMPANY PARADIP PRIVATE LIMITED CALCUTTA Vs. TAMIL NADU ELECTRICITY BOARD	June 11, 1998
E I D PARRY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	October 26, 1998
E JEEVADHAS Vs. E BABU	March 11, 1998
E K PALANISAMY Vs. A M MURUGESAN	July 14, 1998
E S I C Vs. MADRAS CRICKET CLUB	November 6, 1998
E VENUGOPAL Vs. MOONGILIAMMAN THIRUKOIL ETC	February 27, 1998
EASWARAN Vs. T K VENKATACHALAM	October 9, 1998
EASWARI CHETTIAR Vs. RADHA	October 22, 1998
EGMORE BENEFIT SOCIETY LTD Vs. K BALASIGAMA	August 18, 1998
EMCETE AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 3, 1998
EMJEY ENTERPRISES Vs. UNION OF INDIA	January 29, 1998
EMPLOYEES STATE INSURANCE CORPORATION Vs. MOUNT METTUR PHARMACEUTICAL LIMITED MADRAS	November 25, 1998
EMPLOYEES STATE INSURANCE CORPORATION Vs. GENERAL ENGINEERING WORKS	December 14, 1998
EMPLOYEES STATE INSURANCE CORPORATION Vs. DUVENT FANS PRIVATE LIMITED MADRAS	March 26, 1998
ESAKKI Vs. SUBRAMANIA AIYER	March 20, 1998
ESTATE OF M VENKTESA SARMA Vs. A N RAJALAKSHMI	April 30, 1998
ESVEES Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE	March 19, 1998
ESWARAN Vs. PICHAYEE	February 26, 1998
ESWARI INDUSTRIES SHENCOTTAI Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	July 6, 1998
EXIMEL INDIA Vs. U O I	March 9, 1998
FATHIMA BEEBI Vs. SRIRANGAMMAL	March 26, 1998
FEENA PETRO PRODUCTS LIMITED Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	September 9, 1998
FENNER INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1	March 24, 1998
FENNER INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	June 8, 1998
FENNER INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2	April 16, 1998
FENNER INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 27, 1998
FENNER INDIA LTD Vs. COMMISSIONER OF INCOME TAX	April 15, 1998
FESTO ELGI PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 10, 1998
FIRST LEASING CO OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2	August 17, 1998
FIRST LEASING COMPANY OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1	July 2, 1998
FREE LOOK INTERNATIONAL 98F ALANGADU IST STREET MANGALAM ROAD KARUVAMPALAYAM TIRUPUR Vs. SUBIKISHA SPINNERS P LTD	February 19, 1998
G ANANDAM Vs. TAMIL NADU ELECTRICITY BOARD	October 9, 1998
G ARUMUGA THEVAR Vs. SATHUR SRI VENKATACHALAPATHY DEVASTHANAM THROUGH ITS EXECUTIVE OFFICER HAVING ITS OFFICE AT SATHUR	June 9, 1998
G BELL AND COMPANY Vs. COMMISSIONER OF INCOME TAX	August 21, 1998
G C MOHAN Vs. INDIAN OVERSEAS BANK	August 18, 1998
G GANESAMOORTHY Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT MADRAS	November 18, 1998
G GANTHIMATHI ALIAS GANDHI Vs. SUPERINTENDING ENGINEER PURCHASE AND ADMINISTRATION ENNORE AND THERMAL POWER STATION ENNORE	October 9, 1998
G KALAISELVI Vs. P PALANISAMY	June 29, 1998
G KUMAR Vs. A STALIN	December 10, 1998
G LAKSHMANAN Vs. STATE	March 6, 1998
G MURUGESAN Vs. UNION OF INDIA	February 27, 1998
G MUTHULAKSHMI Vs. COLLECTOR MADURAI DISTRICT	November 13, 1998
G NAGARAJAN Vs. STATE	February 24, 1998
G PACHAIAPPAN Vs. R RAMAMOORTHY	April 15, 1998
G R GOVINDARAJULU Vs. R SETHURAO	March 30, 1998
G R RADHAKRISHNAN Vs. APPROPRIATE AUTHORITY	December 24, 1998
G RAJARAM Vs. STATE OF TAMIL NADU	September 8, 1998
G RAVI Vs. G VIJAYASHREE	November 25, 1998
G SAROJA Vs. SUNDARAMOORTHY	April 30, 1998
G SUMATHI Vs. STATE OF TAMIL NADU	June 15, 1998
G V FILMS LIMITED Vs. UNIT TRUST OF INDIA	July 28, 1998
G VASANTHA PAI Vs. SPECIAL COMMISSIONER AND COMMISSIONER LAND REFORMS CHEPAUK MADRAS 5	March 31, 1998
G VENKATAESWARAN Vs. COMMISSIONER OF INCOME TAX	November 19, 1998
GANAPATHY ENGINEERING MANUFACTURING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	June 12, 1998
GANDHIMATHI Vs. ARUMUGA THEVAR	July 27, 1998
GANESAN Vs. STATE	July 8, 1998
GANESAN Vs. MADHESWARI	September 24, 1998
GAUTHAM BANERJEE CHIEF MANAGER RETAIL BANKING GRINDLAYS BANK CHENNAI Vs. STATE	November 11, 1998
GEETHA Vs. R NANDAKUMAR	June 10, 1998
GEMINI ARTS PVT LTD Vs. INDIAN BANK	February 25, 1998
GEMINI FOUNDATION Vs. V B GIRI	August 24, 1998
GENERAL MANAGER MADRAS TELEPHONES Vs. IRFANA HAMEED	August 13, 1998
GENERAL MERCHANT ASSOCIATION Vs. CORPORATION OF CHENNAI	December 12, 1998
GIRIJA ALIAS SHANMUGA EASWARI Vs. TMT SARASWATHI AMMAL	February 26, 1998
GNANA THESIGAN ALIAS GNANARAJ Vs. STATE	June 19, 1998
GNANAPRAKASA MUDALIAR Vs. B ANANDATHANADAVAN	March 16, 1998
GNANASELVI Vs. ILLAVARASAN	August 27, 1998
GNANASUBRAMANIAN Vs. SUBRAMANIAYA PILLAI	March 5, 1998
GONVINDU NAICKER ESTATE Vs. ASSISTANT DIRECTOR OF INCOME TAX	October 24, 1998
GOODYEAR INDIA LTD Vs. S VENKATAKRISHNAN	March 2, 1998
GOPAL Vs. STATE	June 12, 1998
GOPAL CHETTIAR DECEASED Vs. P A A SAHUL HAMEED	February 5, 1998
GOPAL NAIDU Vs. THIRUNAVUKKARASU MUDALIAR	February 26, 1998
GOPALA GOUNDER Vs. KASI AMMAL	November 2, 1998
GOPIBAI KUNDANDAS Vs. SYED SHAFIULLAH	August 31, 1998
GORDON WOODROFFE AND CO LTD Vs. DEPUTY COMMISSIONER OF LABOUR	February 3, 1998
GORDON WOODROFFE AND COMPANY LIMITED MADRAS Vs. DEPUTY COMMISSIONER OF LABOUR MADRAS	February 3, 1998
GORDON WOODROFFE AND COMPANY LIMITED U K V GORDON WOODROFFE LIMITED CHENNAI A A O NO 1071 OF 1998 AND C M P NO 10835 OF 1998 SHAW WALLACE AND COMPANY LIMITED V TRACSTAR INVESTMENTS PRIVATE LIMITED A A O NO 1072 OF 1998 AND C M P NO 10836 OF 1998 GORDON WOODROFFE LIMITED CHENNAI V TRACSTAR INVESTMENTS PRIVATE LIMITED A A O NO 1073 OF 1998 TRACSTAR INVESTMENTS PRIVATE LIMITED V GORDON WOODROFFE LIMITED CHENNAI A A O NOS 1149 Vs. GORDON WOODROFFE AND COMPANY LIMITED U K A A O NO 1210 OF 1998	December 24, 1998
GOVERNMENT OF TAMILNADU Vs. KALI GOUNDER ALIAS CHINNAKUNJI	September 22, 1998
GOVINDAMMAL Vs. AMMASI ROUNDER	February 17, 1998
GOVINDAMMAL DIED Vs. ARUMUGHAM	February 24, 1998
GOVINDASAMY ALIAS KOTTAI Vs. STATE	June 10, 1998
GOVINDASWAMI PILLAI Vs. MANORANJITHAM AMMAL	March 13, 1998
GOVINDASWAMY PILLAI Vs. MARUDAN	April 23, 1998
GOWRI RAJES Vs. COMMISSIONER OF INCOME TAX	March 26, 1998
GREAVES CHITRAM LIMITED Vs. STATE OF TAMIL NADU	February 4, 1998
GROUP GENERAL MANAGER C OIL AND NATURAL GAS CORPN KARAIKAL Vs. M GOUTHAMCHAND GOTHI	June 29, 1998
GURUSAMY R Vs. DISTRICT COLLECTOR	November 23, 1998
H A G DASTAGIR SHERIF Vs. COMMISSIONER OF INCOME TAX	November 13, 1998
H AMALRAJ Vs. REGINA	September 14, 1998
H M NOORDEEN Vs. J M SULTAN	December 12, 1998
H P A R RAJAGOPALAN Vs. COMMISSIONER OF WEALTH TAX	December 1, 1998
HAMOSONS EXPORT P LIMITED Vs. COMMISSIONER OF INCOME TAX	March 4, 1998
HARIKUMAR RAJAH Vs. SOVEREIGN DAIRY INDUSTRIES LIMITED	March 20, 1998
HATHIJA RANI Vs. S NASIRA BABU	December 4, 1998
HEMAMALINI Vs. SWAMINATHAN	March 11, 1998
HINDU HARIJAN ELEMENTARY SCHOOL VADANATHTHAMPATTI VILLAGE Vs. SECRETARY TO GOVERNMENT EDUCATION SCIENCE AND TECHNOLOGY DEPARTMENT CHENNAI	October 14, 1998
HINDUSTAN LEVER LIMITED MADRAS Vs. LUX FLAVOURS MADRAS	July 22, 1998
HINDUSTAN PHOTO FILMS CO LTD Vs. H B VINOBHA	July 14, 1998
HINDUSTAN PHOTO FILMS MANUFACTURING CO LTD Vs. R LAKSHMANAN	July 20, 1998
HONARARY SECRETARY CMS MATRICULATION HIGHER Vs. REGIONAL PROVIDENT FUND COMMISSIONER	October 29, 1998
HOTEL TAMIL NADU A UNIT OF TAMIL NADU TOURISM Vs. PRESIDING OFFICER LABOUR COURT	December 3, 1998
I BASHA KHAN Vs. K SELVARAJ	November 11, 1998
I JAIRAJ Vs. C ARAVINDA	September 25, 1998
I T C LTD Vs. NEW KASHMIR STORES CHENNAI	April 23, 1998
IDCOL CEMENT LTD Vs. FULLER INDIA LTD	January 27, 1998
ILAMURUGAN Vs. SUBRAMANIAM	September 17, 1998
IN RE: ANTONY CRUZ Vs. STATE	July 2, 1998
INCOME TAX OFFICER Vs. S PONNAMBALAM	July 20, 1998
INCOME TAX OFFICER Vs. ROSHNI COLD STORAGE P LIMITED	July 20, 1998
INCOME TAX OFFICER Vs. MANOHARLAL KOTHARI D	March 26, 1998
INCOME TAX OFFICER Vs. J CHITRA	December 22, 1998
INCOME TAX OFFICER V J CHITRA Vs. CHINNI MOHAN RAO	December 22, 1998
INCOMM BUSINESS SERVICES Vs. GENERAL MANAGER NORTH CHENNAI TELEPHONES	March 13, 1998
INDIA PISTONS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	September 3, 1998
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. UNION OF INDIA	October 5, 1998
INDIAN EXPRESS MADURAI PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 25, 1998
INDIAN OIL CORPORATION LIMITED Vs. STATE OF TAMIL NADU	February 5, 1998
INDIAN OIL CORPORATION LTD Vs. SAKUNTALA GANAPATHY RAO PROPRIETOR MODERN HOME AGENCIES	July 6, 1998
INDIAN OVERSEAS BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	June 9, 1998
INDIAN OXYGEN EMPLOYEES UNION Vs. BOC INDIA LTD	September 24, 1998
INDIAN OXYGEN EMPLOYEES UNION Vs. B.O.C. INDIA LTD.	January 28, 1998
INDIAN PETRO CHEMICALS CORPORATION LIMITED MADRAS SALES CENTRE 33 D SILVA ROAD MYLAPORE CHENNAI 600 004 Vs. NORTAN POLYMER LIMITED 15 LAKSHMI STREET NEW AVADI ROAD KILPAUK CHEN NAI 10	March 25, 1998
INDIAN REAL ESTATE Vs. CHITRAKANNAN PROCESS	September 9, 1998
INDO PHARMA PHARMACEUTICAL WORKS LIMITED Vs. CITADEL FINE PHARMACEUTICALS LIMITED	June 19, 1998
INDUMATHI Vs. KRISHNAMURTHY	July 20, 1998
INNASIMUTHU Vs. KANDASAMI	December 17, 1998
ISHWARLAL C SURANA Vs. STATE OF TAMIL NADU	September 22, 1998
ISMAIL GANI Vs. MAIM PONN PATTU BEEVI	February 17, 1998
J A NAINMAL Vs. KANNIAPPAN DECEASED	October 21, 1998
J A THATHRUVASAMY Vs. RAJA	February 24, 1998
J BABULAL Vs. T JAYARAMA NAIDU	January 22, 1998
J G EXPORTS Vs. COMMISSIONER OF CUSTOMS CHENNAI	July 20, 1998
J K ABDUL JABBAR Vs. COMMISSIONER OF INCOME TAX	September 10, 1998
J K TRUST Vs. TRANSPORT COMMISSIONER CHEPAUK	June 12, 1998
J MADAN LAL PROPRIETOR MILAN JOTHI GARDEN RETAIL SHOP Vs. P K M S JAILANI BEEVI	September 21, 1998
J PUNITHAVALLI Vs. LIFE INSURANCE CORPORATION OF INDIA	October 16, 1998
J R DANIEL DECD Vs. COMMISSIONER OF INCOME TAX	April 22, 1998
J RAMALINGAM Vs. GOVERNMENT OF TAMIL NADU	September 1, 1998
J RAMAYYAN Vs. J PALAYYAN	April 2, 1998
J S Agencies Vs. Namakkal South India Transports	September 25, 1998
J SIVASUBRAMANIAN Vs. N GOVINDARAJAN	January 19, 1998
J SUDHARSAN Vs. STATE	June 12, 1998
J SUDHARSAN Vs. SUPERINTENDENT CHENNAI CENTRAL PRISON CHENNAI	March 2, 1998
J. NATARAJAN Vs. M.I. SYED IBRAHIM	October 14, 1998
J. SAMUEL Vs. DIRECTOR OF SCHOOL EDUCATION, MADRAS AND OTHERS	September 22, 1998
JAGADEESA GOUNDER Vs. RUKMANI AMMAL	November 11, 1998
JAGANNATHAN AND SEKAR A REGISTERED FIRM Vs. INDIAN OIL CORPORATION LIMITED	November 26, 1998
JAGAPATHY ART PICTURES Vs. COMMISSIONER OF INCOME TAX	April 15, 1998
JAMBU RAGAVAN AND COMPANY PRIVATE LIMITED Vs. STATE OF TAMIL NADU	December 8, 1998
JAMSHED BURJOR AGA Vs. ALANKAR CONSTRUCTIONS	June 25, 1998
JANAGAVALLI Vs. R BASKARAN	June 29, 1998
JANAGI Vs. LAKSHMI	November 3, 1998
JANAKI Vs. V SUNDARAM	December 22, 1998
JANARTHANATN Vs. ANANDA NAIDU	September 1, 1998
JAYAKANDAMMAL Vs. KODIAN	March 10, 1998
JAYAKODI JACOB D Vs. PRESIDING OFFICER LABOUR COURT	July 14, 1998
JAYANTHI SHOWN AS CATHERIN JASINTHA IN THE FIR Vs. STATE	July 3, 1998
JAYAPRAKASH Vs. STATE	March 26, 1998
JAYARAMAN Vs. CHITHIRAI & ORS	October 7, 1998
JAYASREENIVASAN Vs. DISTRICT COLLECTOR TRICHIRAPPALLI DISTRICT TRICHIRAPPALLI	September 4, 1998
JAYAVEL NAICKER Vs. SUB INSPECTOR OF POLICE MANGALAMEDU POLICE STATION PERAMBALUR TALUK TRICHI DISTRICT	February 10, 1998
JAYAVERCHAND Vs. BALAN	January 19, 1998
JEEVA TRANSPORT CORPORATION LTD. Vs. LABOUR COURT AND ANOTHER	March 25, 1998
JENISTON DEVARAJ N Vs. CHIEF GENERAL MANAGER S B I	September 14, 1998
JEYABALAN Vs. V BAL NAICKER	March 26, 1998
JINA CHANDRAN S Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	September 17, 1998
JOHN AND MANI AGENCIES MADRAS Vs. THIRD ADDITIONAL LABOUR COURT MADRAS	November 5, 1998
JOTHI AMMAL Vs. KULANDAI VADIVEL	October 29, 1998
JULI JOHN Vs. RAMAN	August 18, 1998
K A A SANKARALINGA NADAR Vs. COMMISSIONER OF INCOME TAX	July 28, 1998
K A P VISWANATHAN PILLAI Vs. VENKATESAN	August 13, 1998
K AND CO Vs. ARUNA SUGARS AND ENTERPRISES LIMITED	June 23, 1998
K ASHOKAN Vs. S KUNASEKARAN	March 25, 1998
K AYESHA BEGUM Vs. GOVERNMENT OF TAMIL NADU	February 20, 1998
K C MATHURI Vs. MURALEEDHARAN	April 17, 1998
K GOVINDASWAMY Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	March 16, 1998
K JAMAL MAIDEEN Vs. DISTRICT COLLECTOR TIRUCHIRAPALLI	December 8, 1998
K K SESHAIYER Vs. COMMISSIONER OF INCOME TAX	July 20, 1998
K KALIMUTHU DIED Vs. ATHMAJOTHI ALIAS KRISHNAMURTHY	March 13, 1998
K KARUPPAIAH NADAR Vs. COMMISSIONER OF INCOME TAX	December 1, 1998
K M RADHA KRISHNA CHETTIAR AND COMPANY Vs. COMMISSIONER OF INCOME TAX	March 27, 1998
K M RAJENDRAN Vs. ARUL PRAKASAM	February 26, 1998
K MOHAN RAO Vs. COMMISSIONER OF INCOME TAX	October 12, 1998
K N RADHAKRISHNAN Vs. P M M RAJAMMAL	April 3, 1998
K N RAMASWAMI Vs. G S SUBRAMANIAN IYER	February 9, 1998
K N SITA Vs. CONTROLLER OF ESTATE DUTY	February 10, 1998
K NACHIMUTHU Vs. A NATARAJAN	January 22, 1998
K NAGAIMUGAN GENERAL SECRETARY THANI THAMIZHAR KAZHAGAM CHENNAI Vs. STATE OF TAMIL NADU	October 21, 1998
K NANJAPPA GOUNDER Vs. S R VELUSAMY	November 16, 1998
K NANJAPPAN Vs. V K JANAKI	October 26, 1998
K P KRISHNAMURTHY Vs. DISTRICT COLLECTOR VELLORE	September 11, 1998
K P MAHALINGAM Vs. ARULMIGHU VARADHARAJAPERUMAL KOIL KALVADANGAM SANKARI TALUK SALEM DISTRICT	October 14, 1998
K P SRINIVASAN INCOME TAX OFFICER Vs. A RAJAGOPAL	July 3, 1998
K P VENKATACHALAM Vs. ARULMIGU SOLEESWARASWAMI AND PRASANNA VENKATESWARASAMI TEMPLES PERUNDURAI	November 6, 1998
K PACKIRISAMY NADAR Vs. COMMISSIONER OF INCOME TAX	February 25, 1998
K PANDIAN Vs. A SAVITHIRI	September 2, 1998
K PERUMAL Vs. STATE REP	June 15, 1998
K PONNIAH Vs. GOLDEN HILLS ESTATES PRIVATE LIMITED VILANGUDI MADURAI	March 6, 1998
K PURUSHOTHAMAN Vs. COMMISSIONER CORPORATION OF CHENNAI	December 18, 1998
K R AMMASAI GOUNDER Vs. STATE OF TAMIL NADU	July 21, 1998
K R CHINNATHAMBI GOUNDER Vs. BHANUMATHY	March 12, 1998
K R K NATARAJAN Vs. P KUMAR	February 6, 1998
K R SATHYANARAYANA RAO Vs. K R VENKOBA RAO	April 3, 1998
K RADHAKRISHNAN Vs. C V MANIKANDAN	June 19, 1998
K RAJAGOPAL PILLAI Vs. COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS	March 10, 1998
K RAMAKRISHNA LANDA KATHIR Vs. NARAYANASWAMY	March 20, 1998
K S C SUNDARARAJAN Vs. STATE	July 13, 1998
K S KRISHNAMURTHY Vs. COMMISSIONER OF INCOME TAX	July 2, 1998
K S SRINIVASAN Vs. COMMISSIONER OF INCOME TAX	July 28, 1998
K S SUBBARAMAN Vs. IYYAMMAL	August 10, 1998
K S VEERANNAH CHETTIAR Vs. COMMISSIONER OF INCOME TAX	March 19, 1998
K S VENKATRAMAN AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 5, 1998
K SADASIVAM Vs. ENFORCEMENT OFFICER ENFORCEMENT DTE MADRAS	February 23, 1998
K SINGARAVELAN Vs. VASANTHA KUMARI	February 23, 1998
K SOMASUNDARAM Vs. COMMISSIONER OF INCOME TAX	August 3, 1998
K T KURUVILLA Vs. DISTRICT VALUATION OFFICER	September 10, 1998
K THANGAVEIU UDAYAR Vs. RAMALINGAM	September 9, 1998
K THIRUNAVUKKARASU ASSISTANT EXECUTIVE ENGINEER O AND M TOWN TAMIL NADU ELECTRICITY BOARD ARCOT Vs. A R PARTHASARATHY	July 8, 1998
K V S MANIAN Vs. B S GOPALAKRISHNAN	January 7, 1998
K V SUBRAMANIAM Vs. PATTABI BHAGAVATHAR	August 10, 1998
K V V V ELANCHEZHIAN Vs. K V V CHOCKALINGAM	August 31, 1998
K VEERESWARAN Vs. N SUBRAMANIAN CHETTIAR	February 10, 1998
K VEERIAH Vs. MUTHULAKSHMI	September 25, 1998
K VENUGOPAL Vs. COMMISSIONER OF INCOME TAX	September 21, 1998
K. K. S. MIDDLE SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION	December 4, 1998
K. KISHTAMA NAIDU AND FOUR OTHERS Vs. M. GOVINDAN	July 17, 1998
K. NAGARAJAN Vs. STATE BY INSPECTOR OF POLICE, H I POLICE STATION, WASHERMANPET, CHENNAI	September 16, 1998
K. SELVARAJ AND Vs. THE STATE, REP. BY THE INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION, SALEM. (RESPONDENT IN CRL. M.P. NO. 4267/97 AND PETITIONER IN CRL. M.P. NO. 8211 OF 98 (RESPONDENT IN DO)	October 28, 1998
KADRI MILLS COIMBATORE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 24, 1998
KALAVATHI Vs. CHITRA	February 20, 1998
KALI AERATED WATER WORKS Vs. COMMISSIONER OF INCOME TAX	February 11, 1998
KALI AERATED WATER WORKS V COMMISSIONER OF INCOME TAX CIT Vs. KALI AERATED WATER WORKS	February 11, 1998
KALIAMMAL Vs. S KANNAN	December 17, 1998
KALIAPERUMAL Vs. PANKAJAVALLI	October 27, 1998
KAMALA BAI AMMAL Vs. PUNYAKOTI MUDALIAR DIED	March 25, 1998
KAMALADASS Vs. STATE	August 31, 1998
KAMALAM RAJENDRAN Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ASSESSMENT	March 24, 1998
KAMALAM RAJENDRAN Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 27, 1998
KAMALAMMAL Vs. INDIRANI AMMAL	April 3, 1998
KAMALANATHAN Vs. SAMPATH	October 23, 1998
KAMATCHI AMMAL Vs. S KARUNAKARAN	October 9, 1998
KANAGARANI DURAIRAJ Vs. A S DWARAGAN	June 15, 1998
KANRAJ C SHAH Vs. R THANGARAJ	December 22, 1998
KARPAGAMBAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 20, 1998
KARPAGAMBAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 28, 1998
KARRUPPIAH Vs. RAMASUBBU NAICKER	July 29, 1998
KARU MOOKKAMMAL Vs. PUDUKKOTTAI DISTRICT PANCHAYAT INSPECTOR CUM DISTRICT COLLECTOR PUDUKKOTTAI DISTRICT PUDUKKOTTAI	August 25, 1998
KARUNAMBIKAI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 19, 1998
KARUPPA THEVAR Vs. V P KALUVA THEVAR	January 28, 1998
KARUPPASWAMY Vs. THE DIRECTOR GENERAL OF POLICE, CHENNAI,	August 31, 1998
KARUPPIAH Vs. KARUPPIAH SERVAI	June 9, 1998
KASILINGA PADAYACHI Vs. KALIYAPERUMAL PADAYACHI	April 2, 1998
KASTHURI Vs. GOVINDARAJ	September 14, 1998
KASTHURI NAIDU DIED Vs. N PADMANABHAN	March 11, 1998
KASTURISWAMY NAIDU G V Vs. COMMISSIONER OF GIFT TAX	April 21, 1998
KATHIRESAN Vs. SHANMUGHA SUNDARAM	August 17, 1998
KATTABETTU INDUSTRIAL CO OPERATIVE TEA FACTORY LIMITED Vs. V RADHAKRISHNAN	October 12, 1998
KESAVAN Vs. KODIYAN KRISHNAN and CHINNATHAMBI	March 12, 1998
KHODAY DISTILLERIES LIMITED Vs. SCOTCH WHISKY ASSOCIATION SCOTLAND	September 25, 1998
KIRAN SILICATES PRIVATE LIMITED Vs. CENTRAL BOARD OF CUSTOMS AND CENTRAL EXCISE NEW DELHI	March 23, 1998
KIRIT KUMAR GIRDHARLAL DOSHI Vs. WIMCO LIMITED	January 24, 1998
KISHINCHAND CHELLARAMS INDIA PVT LTD Vs. G VARADAPPA	November 18, 1998
KISTA GOUNDER Vs. ABHIMANNA GOUNDER	March 26, 1998
KLOS KRZYSZTOF WIESLAW Vs. THE STATE GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, PUBLIC (S.C.) DEPARTMENT, FORT ST. GEORGE, MADRAS-9,	April 29, 1998
KODI IDI KONDAIYAN CHETTIAR Vs. P SIVASAMY	October 29, 1998
KOKILA Vs. K S BHOOPATHY	August 21, 1998
KOTHARI (MADRAS) LIMITED (KOTHARI INDUSTRIAL CORPORATION LIMITED) Vs. APPELLATE AUTHORITY UNDER T N SHOPS AND ESTABLISHMENTS ACT	June 22, 1998
KOTHARI INDUSTRIAL CORPORATION LTD. REP. BY ITS COMPANY SECRETARY Vs. THE TEXTILE COMMISSIONER, BOMBAY AND ANOTHER	August 16, 1998
KRISHAN Vs. RAVINDRANATH	December 18, 1998
KRISHNA MERCERISERS Vs. COMMISSIONER OF INCOME TAX	August 3, 1998
KRISHNA RAMANUJAM V Vs. STATE OFSTATE OF TAMIL NADU	November 20, 1998
KRISHNAMMA Vs. GOVT OF TAMIL NADU	November 20, 1998
KRISHNAMOORTHY KOUNDER Vs. TAMIL NADU ELECTRICITY BOARD	June 22, 1998
KRISHNAVENI Vs. RAMACHANDRA NAIDU	February 24, 1998
KSHATRIYA GIRLS SCHOOL MANAGING BOARD Vs. COMMISSIONER OF INCOME TAX	June 12, 1998
KUBRABAI TAHERBAI Vs. STATE OF TAMIL NADU	December 17, 1998
KULITHALAI CANE FARMS PRIVATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER	December 1, 1998
KULLA KONE Vs. GOPAL KONE	September 4, 1998
KUMAR Vs. STATE OF TAMIL NADU	April 17, 1998
KUMAR Vs. STATE	October 30, 1998
KUMARASAMY GOUNDER Vs. KUMARATHAL ALIAS GANDHIMATHI	December 7, 1998
KUMARESAN Vs. GIRIRAJAN	October 23, 1998
KUMARSWAMI CHETTIAR Vs. VELIBURAMMAL	March 30, 1998
KUNJU PADAYACHI Vs. RAHMATHUNISSA	January 22, 1998
KUPPANNA GOUNDER Vs. R SIVAKAMI	July 15, 1998
L Vs. KARUPPAN	January 8, 1998
L DAKSHINAMOORTHY Vs. BAR COUNCIL OF TAMIL NADU REP	October 5, 1998
L G BALAKRISHNAN LIMITED Vs. COMMISSIONER OF INCOME TAX	April 30, 1998
L SUBBAIAH Vs. CHIEF COMMISSIONER OF INCOME TAX ADMINISTRATION	September 10, 1998
LAKSHMAN BALARAMAN Vs. PUNJAB NATIONAL BANK	November 11, 1998
LAKSHMI AMMAL Vs. RAM CHETTI	March 2, 1998
LAKSHMI MEDICALS Vs. REGIONAL DIRECTOR ESI CORPORATION MADRAS	October 14, 1998
LARSEN and TOUBRO LIMITED Vs. TAMIL NADU MINERALS LIMITED	February 25, 1998
LARSEN AND TOUBRO LTD Vs. NEYVELI LIGNITE CORPORATION LTD	December 21, 1998
LICENSEE SRI LALA TALKIES VADIPATTY MADURAI TALUK Vs. DISTRICT COLLECTOR MADURAI	June 29, 1998
LIFE INSURANCE CORPORATION OF INDIA SOUTHERN ZONE Vs. SM MARGASAHAYAM	March 12, 1998
LINGAMMAL Vs. PERIAPPAPPA ALIAS LINGAMMAL	March 12, 1998
LUCAS TVS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 18, 1998
LUCAS TVS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 26, 1998
M A M RAMASWAMY Vs. COMMISSIONER OF INCOME TAX	August 11, 1998
M A MAJID Vs. SEARLE INDIA LTD	January 7, 1998
M CHINNATHAMBI Vs. REGIONAL TRANSPORT OFFICER NAMAKKAL	August 11, 1998
M Elumalai Vs. State of Tamil Nadu	February 4, 1998
M INBARAJAN Vs. BALADHANDAPANI	July 15, 1998
M K SANKARAN Vs. GOVERNMENT OF TAMIL NADU	January 22, 1998
M KRISHNAN Vs. A BALASUBRAMANIA RAJAH	January 27, 1998
M KRISHNAN Vs. CHIEF ENGINEER U AND S TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD MADRAS	July 29, 1998
M KUPPUSAMY Vs. VISWANATHAN	March 19, 1998
M M JAFFAR AND CO COIMBATORE Vs. COIMBATORE BEARING STORES PROP T S DAYALAN 51 COMMERCIAL ROAD OTHAGAMANDALAM	October 21, 1998
M MUTHUSWAMY Vs. SUPASRI CHIT FUNDS COIMBATORE	September 4, 1998
M N ELUMALAI Vs. STATE OF TAMIL NADU	October 5, 1998
M NARAYANA AIYANGAR DIED Vs. M CHINNASWAMY DIED	March 31, 1998
M NARAYANAN Vs. COMMISSIONER OF POLICE COIMBATORE CITY	August 29, 1998
M NAZRUDDIN Vs. IDOL OF ARULMIGU NAVANEEDHA KRISHNASAMI AND DURGAI AMMAN VAHAIRA TEMPLES	November 16, 1998
M PALANISAMY Vs. SRIRAMAPURAM TOWN PANCHAYAT	September 25, 1998
M PERIASWAMY Vs. DISTRICT COLLECTOR TIRUCHIRAPALLI PERIMBIDUGU MUTHARAIYAR DISTRICT TIRUCHIRAPALLI	February 27, 1998
M R DEVARAJAN Vs. M PALANI	February 18, 1998
M R F LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 27, 1998
M R MANOHARAN Vs. SELVI	September 24, 1998
M R SIVAKUMAR Vs. STATE OF TAMIL NADU	April 16, 1998
M RAMAMURTHY Vs. STATE OF TAMIL NADU	September 9, 1998
M RAMESH Vs. STATE	April 2, 1998
M S P SENTHILKUMAR Vs. COMMISSIONER OF INCOME TAX	February 20, 1998
M SAMBANDAM Vs. DEPUTY REGISTRAR CREDIT CO OPERATIVE SOCIETIES MYLAPORE MADRAS	July 29, 1998
M SINGAPERUMAL Vs. GOVERNMENT OF TAMIL NADU	August 31, 1998
M SIVAKUMAR Vs. COMMISSIONER OF MILK PRODUCTION AND DAIRY DEVELOPMENT MADHAVARAM MILK COLONY CHENNAI	October 12, 1998
M SUBRAMANIA MUDALIAR Vs. K JANARDHANAM	October 13, 1998
M SUNDARAM Vs. VICE CHANCELLOR CHENNAI MEDICAL COLLEGE AND	September 16, 1998
M SUNDARAM ALIAS VETTUKATI SUNDARAM Vs. R THANGASAMY NADAR	June 29, 1998
M V DAMODARAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	June 22, 1998
M VEDACHALA MUDALIAR AND CO Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	April 20, 1998
M VELAYUDHAM Vs. DEPUTY DIRECTORY TRAINING CENTRAL RESERVE POLICE FORCE NEW DELHI	February 18, 1998
M VENKAMMAL Vs. RATHINA UDAYAR	November 4, 1998
M VISWANATHAN Vs. DISTRICT COLLECTOR CUDDALORE	January 19, 1998
M.N. BAPAT Vs. DEPUTY SUPERINTENDENT OF POLICE, CBI	June 29, 1998
M.RAJENDRAN Vs. STATE, REP BY THE INSPECTOR OF POLICE, THIRUVARUR	November 20, 1998
MADHU Vs. INSPECTOR GENERAL OF POLICE CBCID CHENNAI	January 8, 1998
MADRAS ALUMINIUM CO Vs. REGIONAL LABOUR COMMISSIONER	July 1, 1998
MADRAS FERTILIZERS AMBEDKAR EMPLOYEES UNION Vs. CHAIRMAN AND MANAGING DIRECTOR MADRAS FERTILIZERS LIMITED MANALI CHENNAI	March 11, 1998
MADRAS RACE CLUB CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	June 11, 1998
MADURAI CITY MUNICIPAL CORPORATION Vs. N BASKARA PANDIAN	February 4, 1998
MAHAMANI Vs. STATE OF TAMIL NADU	January 22, 1998
MAHESWARI Vs. MANICKAM	February 2, 1998
MALAIYANDI KONAR Vs. BALAKRISHNAN	July 13, 1998
MALAYAPERUMAL STREET GREEN VEGETABLE MERCHANTS ASSOCIATION REG NO 3233 76 Vs. GOVERNMENT OF TAMIL NADU	October 23, 1998
MANAGEMENT COIMBATORE DISTRICT CONSUMER CO OP Vs. LABOUR COURT	December 18, 1998
MANAGEMENT OF BOMBAY BURMAH TRADING CORPORATION Vs. PRESIDING OFFICER	November 23, 1998
MANAGEMENT OF CATHOLIC SYRIAN BANK LTD Vs. INDUSTRIAL TRIBUNAL	August 7, 1998
MANAGEMENT OF DUNLOP INDIA LTD Vs. JOINT COMMISSIONER OF LABOUR	October 29, 1998
MANAGEMENT OF ESSORPE MILLS P LTD Vs. PRESIDING OFFICER LABOUR COURT	October 27, 1998
MANAGEMENT OF KALI MATERIAL HANDLING SYSTEMS Vs. REGIONAL PROVIDENT FUND COMMISSIONER	November 12, 1998
MANAGEMENT OF KALLAYAR ESTATE JAY SHREE TEA AND Vs. CHIEF INSPECTOR OF PLANTATIONS	July 31, 1998
MANAGEMENT OF M G R HIGHER SECONDARY SCHOOL KODAMBAKKAM MADRAS Vs. NAG BALAJI SINGH	August 12, 1998
MANAGEMENT OF NAGAMMAL MILLS LTD Vs. KUMARI MAVATTA NOORPPALAI THOZILALAR MUNNETRA	December 10, 1998
MANAGEMENT OF SARABAI M CHEMICALS Vs. GOVERNMENT OF TAMIL NADU	July 13, 1998
MANAGEMENT OF SIMPSON AND CO Vs. E S I C	June 16, 1998
MANAGEMENT OF SRI AKILANDESWARI MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT	November 19, 1998
MANAGEMENT OF SRI AKILANDESWARI MILLS LTD Vs. ASST COMMR OF LABOUR CONTROLLING AUTHORITY	November 19, 1998
MANAGEMENT OF STANMORE ESTATE Vs. STATE OF TAMIL NADU	September 2, 1998
MANAGEMENT OF THANJAVUR TEXTILE MILLS LIMITED Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT AND	January 9, 1998
MANAGEMENT PATTUKOTTAI AZHAGIRI TRANSPORT Vs. S PRAKASAM	September 9, 1998
MANAGING DIRECTOR HINDUSTAN PHOTO FILMS COMPANY LIMITED Vs. H B VINOBHA	July 14, 1998
MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION LIMITED NEYVELI Vs. CHAIRMAN CUM RANGANATHA IYER V S	February 3, 1998
MANAGING TRUSTEE NAGORE DARGAH NAGORE Vs. S SANA SYED SAHIB ADVISORY BOARD MEMBER OF NAGORE DARGAH	September 9, 1998
MANGAI ANIMAL Vs. LAKSHMI NARAYANA RAO	January 21, 1998
MANGALAMBAL Vs. ANJALI DEVI	February 18, 1998
MANGAYARKARASI Vs. VEERAPPAN AMBALAM	February 23, 1998
MANI Vs. JAYKUMARI	June 18, 1998
MANOHARAN Vs. VELU	April 24, 1998
MARIA SOOSAI Vs. ESAKKIAMMAL	October 22, 1998
MARIA SUSAI Vs. THE COMMISSIONER OF POLICE	January 7, 1998
MARIAMMAL Vs. STATE OF TAMIL NADU	February 19, 1998
MARIAMMAL Vs. P RAMADOSS	March 9, 1998
MARIAPPA GOUNDER Vs. V KANDASAMY	April 27, 1998
Marimuthu Vs. Arumugam	March 31, 1998
MARIMUTHU Vs. ARUMUGAM	March 21, 1998
MARIMUTHU Vs. DISTRICT SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT TIRUNELVELI	August 12, 1998
MARIMUTHU Vs. SAVARIMUTHU	November 12, 1998
MARUDHU PANDIYAR TRANSPORT CORPORATION LIMITED Vs. TRANSPORT COMMISSIONER CHEPAUK MADRAS	January 7, 1998
MARUTHAI Vs. MANICKAM	April 27, 1998
MATHIAZHAGAN Vs. STATE THROUGH THE INSPECTOR OF POLICE OOMANGALAM P S	August 18, 1998
MAYANDI THEVAR AND THAVASI THEVAR Vs. ARUMUGHATHEVAR	March 27, 1998
MCDOWELL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 4, 1998
MEDCHEL CHEMICALS AND PHARMACEUTICALS PRIVATE LIMITED Vs. D C MALLIK	April 1, 1998
MEDCHL CHEMICALS AND PHARMACEUTICALS PVT LIMITED Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED	December 18, 1998
MEDOPHARM Vs. STATE OF TAMIL NADU	June 23, 1998
MEENAKSHI SUNDARESWARAR DEVASTHANAM Vs. PALANISWAMY	October 21, 1998
MEENAKSHIAMMAL Vs. RAMASAMY MUTHIRIAR	April 3, 1998
MEENAKSHISUNDARAM Vs. GOPALARATHNA MUDALIAR	January 23, 1998
MEERA SAHIB Vs. STATE	October 28, 1998
MEERA SAHIB TENKASI Vs. THE STATE, REP. BY THE SUB INSPECTOR OF POLICE, TENKASI POLICE STATION, MOHAMMED ALI JINNAH, TENKASI, KOOLAKADAI BAZAAR AND DURAI MOHIDEEN BAWA, KOOLAKADAI BAZAAR, TENKASI	October 20, 1998
MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY EGMORE CHENNAI Vs. H P MOHAMMED MADAR	September 3, 1998
MEPC INDIA LIMITED Vs. SUNDARAM FINANCE LIMITED	June 22, 1998
MERCANTILE CREDIT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	April 23, 1998
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	August 3, 1998
METTUR SPINNING MILLS Vs. COMMISSIONER OF INCOME TAX	April 23, 1998
MGMT OF KAVERI ENGG INDUSTRIES LTD Vs. E S I C	November 30, 1998
MGMT OF KODUMUDI GROWERS CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT	December 8, 1998
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. MADRAS ELECTRICAL CONTRACTORS PVT LTD	October 26, 1998
MINOR DIVYA MOHANDOSS Vs. SELECTION COMMITTEE FOR M B B S ADMISSIONS KILPAUK MEDICAL COLLEGE CAMPUS KILPAUK	October 5, 1998
MINOR ILAVARASI NAGARANI SUJATHA Vs. DIRECTOR OF MEDICAL EDUCATION GOVERNMENT OF TAMIL NADU MADRAS	January 19, 1998
MINOR S KAVI Vs. DIRECTORATE OF MEDIAL EDUCATION GOVERNMENT OF TAMILNADU CHENNAI	October 5, 1998
MINOR VIJAYKUMAR Vs. M SUBBAS	April 15, 1998
MIR AKRAM Vs. STATE TRANSPORT AUTHORITY MADRAS	March 10, 1998
MKS MOHAMMAD ABOOBACKER SAHEB Vs. COMMISSIONER OF WEALTH TAX	June 25, 1998
MOFUSSIL WAREHOUSE AND TRADING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 27, 1998
MOHAMED ALI Vs. KHADER	November 19, 1998
MOHAMED ASIF Vs. STATE	March 9, 1998
MOHAMED GANI Vs. HABIBULLAH	November 13, 1998
MOHAMMED ASIF Vs. STATE OF TAMIL NADU	December 3, 1998
MOHAN ALUMINIUM PVT LTD BANGALORE Vs. KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LTD	October 5, 1998
MOOKAYI AMMAL Vs. DURAISWAMY UDAYAR	March 25, 1998
MOOKKAN Vs. A ABDUL RASHEETH DECEASED	September 2, 1998
MOORCO INDIA LTD Vs. GOVERNMENT OF TAMIL NADU	September 24, 1998
MOST REV BISHOP OF KOTTAR MANAGER ST ALOYSIUS SCHOOL ELUVUVILAI Vs. C GNANASIGAMONI SECRETARY PARISH COUNCIL ST ALOYSIUM CHURCH ELUVUVILAI	November 11, 1998
MRS. ARUMBU Vs. THE UNION OF INDIA REP. BY ITS SECRETARY, MINISTRY OF HOME AFFAIRS, DEPARTMENT OF INTERNAL SECURITY, NEW DELHI AND OTHERS	August 3, 1998
MULTICHANNEL INDIA LIMITED MUMBAI Vs. KAVITALAYA PRODUCTIONS PRIVATE LIMITED CHENNAI	September 2, 1998
MUNIAPPA NACIKER Vs. BALAKRISHNA NAICKER	March 11, 1998
MUNIKRISHNA ACHARI Vs. KANNIAPPA ALIAS RAJA GOUNDER	November 3, 1998
MUNIMALAIYAN Vs. CHENNAMMAL	March 6, 1998
MUNISAMY Vs. MANIMUTHU ACHARI	March 16, 1998
MURLIMAL SANTRAM Vs. M/S ADYAR GATE HOTEL LTD	September 17, 1998
MURUGA HOME INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 21, 1998
MURUGAN Vs. STATE OF TAMIL NADU	August 6, 1998
MURUGAN AGENCIES Vs. KHAITAN AND COMPANY	August 4, 1998
MURUGAN ALIAS MUNIAPPA PILLAI Vs. B PICHAIKANNU	February 25, 1998
MURUGESA NAICKER Vs. SPECIAL TAHSILDAR LAND ACQUISITION IV MARAIMALAI NAGAR SCHEME KATTANKOLATHUR CHINGLEPUT DISTRICT	July 30, 1998
MURUGESAN Vs. JAGADAMBAL	January 28, 1998
MUTHALAMMAL Vs. SATHYA NAICKER	June 12, 1998
MUTHALIF SAHIB ALIAS MUTHU SAHIB Vs. SUB REGISTRAR TIRUPUR	November 26, 1998
MUTHAYAMMAL POLYTECHNIC Vs. ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES	March 4, 1998
MUTHIAH Vs. DIVISIONAL MANAGER MEIVOR TEA DIVISION CHERNAGADA POST VIA MANGO RANGE THE NILGIRIS DISTRICT	February 20, 1998
MUTHU GOUNDAR Vs. POOSARI	February 26, 1998
MUTHUKRISHNAMMAL Vs. ANANDHALAKSHMI	November 5, 1998
MUTHUKUMARAN Vs. NAGANATHA EASWARA BHOOPATHY ALIAS NAGANATHAN	July 28, 1998
MUTHUSAMY Vs. INDIAN OVERSEAS BANK ALANGULAM	February 12, 1998
N ARUNACHALAM Vs. AVADI MUNICIPALITY	September 1, 1998
N BALASUBRAMANIA PATTAR Vs. S KANDASAMY PATHAR DIED	October 23, 1998
N BHAGEERATHAN Vs. STATE	September 1, 1998
N C VENKATA REDDY Vs. R RAJAGOPAL NAIDU	June 15, 1998
N DORAISAMY Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	December 4, 1998
N GOPALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX	June 26, 1998
N K S RENGESWARAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 2, 1998
N K T NATIONAL GIRLS HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU	August 28, 1998
N KAMALAKKANNAN Vs. DISTRICT COLLECTOR COIMBATORE	July 3, 1998
N KRISHNAN Vs. T R KUPPUSAMY	October 9, 1998
N KRISHNASWAMY Vs. CHAIRMAN STATE BANK OF INDIA CENTRAL OFFICE BOMBAY	September 24, 1998
N M AHAMED ALI Vs. UNION BANK OF INDIA	March 31, 1998
N M KADAMBAN NAMBUDRIPAD Vs. DIRECTOR OF SURVEY AND SETTLEMENTS BOARD OF REVENUE MADRAS	April 21, 1998
N M KADAMBAN NAMBUDRIPAD Vs. DIRECTOR OF SURVEY AND SETTLEMENTS BOARD OF REVENUE MADRAS	November 20, 1998
N MURUGESAN Vs. DISTRICT COLLECTOR KARUR	October 24, 1998
N NIRMALA Vs. NELSON JEYAKUMAR	August 19, 1998
N PALANISAMI Vs. A PALANISWAMY	April 2, 1998
N PANDURENGAN Vs. COLLECTOR OF CENTRAL EXCISE	September 10, 1998
N R K RAM KUMAR RAJA Vs. INCOME TAX OFFICER	December 1, 1998
N RAJALAKSHMI MINOR Vs. DIRECTORATE OF COLLEGIATE EDUCATION	June 15, 1998
N RAJENDRAN Vs. CHIEF ENGINEER	March 11, 1998
N RAJENDRAN Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	November 11, 1998
N RAMACHANDRAN Vs. MUNISAMY	February 19, 1998
N RAMESH Vs. SUNDARAMURTHY	November 12, 1998
N S RATHINAM Vs. UNION OF INDIA	February 20, 1998
N SANTHIYAVALLI Vs. UNION OF INDIA	November 13, 1998
N SARASWATHI AMMAL Vs. JAYARAM RAO	August 25, 1998
N Sathiyan Vs. G R Vaidyanathan	July 27, 1998
N SATHIYAN Vs. G R VAIDYANATHAN	July 7, 1998
N SRINIVASAN Vs. MUTHAMMAL	January 29, 1998
N VADIVAZHAGI Vs. CORPORATION OF MADRAS	November 2, 1998
N. HARIBHASKAR, I.A.S. Vs. STATE, REP. BY DEPUTY SUPERINTENDENT OF POLICE, C.B., C.I.D., MADRAS	January 22, 1998
N. THOMAS Vs. ASSISTANT DIRECTOR OF HANDLOOMS AND TEXTILES, TIRUNELVELI AND ANOTHER	September 16, 1998
NAGALAKSHMI FLOUR MILLS P LTD Vs. SUPERINTENDING ENGINEER ANNA ELECTRICITY DISTRIBUTION CIRCLE	January 9, 1998
NAGARAJAN Vs. SELVARAJ DEAD	February 20, 1998
NAINAR MOOPANAR Vs. KUMARASWAMY ALIAS MURUGAN	April 2, 1998
NALLAN Vs. PALANIAMMAL	February 24, 1998
Nambi Thevar Vs. State of Tamilnadu	July 31, 1998
NANJAPPAN Vs. CAUVERY GOUNDER	February 3, 1998
NARAYANASWAMY NAICKER Vs. RUKMANI AMMAL	February 2, 1998
NATARAJAN Vs. STATE	October 21, 1998
NATCHATHIRAM Vs. JAYASEKARAM	July 22, 1998
NATIONAL COUNCIL OF Y M C AS OF INDIA Vs. DR C RAJA SINGH WARRIOR	September 24, 1998
NATIONAL INSURANCE CO LTD Vs. SENGODA GOUNDER	September 18, 1998
NATIONAL INSURANCE CO LTD Vs. SENGODA GOUNDER	September 9, 1998
NATIONAL INSURANCE CO LTD MADRAS Vs. KARPAGAM	March 4, 1998
NATIONAL INSURANCE COMPANY LTD MADURAI Vs. V ADIMOORTHY	March 7, 1998
NATIONAL TEXTILE CORPORATION AP K K AND M LIMITED Vs. STATE OF TAMIL NADU	February 26, 1998
NATIONAL TEXTILE CORPORATION TAMIL NADU AND PONDICHERRY LTD Vs. C M JOSEPH	March 4, 1998
NATTURASU Vs. STATE	January 8, 1998
NAVARASAM MATRICULATION HIGHER SECONDARY PARENTS TEACHERS ASSOCIATION PALLIYUTHU Vs. STATE OF TAMIL NADU	July 16, 1998
NEEDLE INDUSTRIES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	March 25, 1998
NEELAKANDA HINDU ELEMENTARY SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION	September 17, 1998
NEPC MICON LIMITED O S A NO 88 OF 1998 NEPC AGRO FOODS LIMITED O S A NO 89 OF 1998 Vs. HINDUSTAN THOMPSON ASSOCIATES LIMITED	July 21, 1998
NESAMMAL Vs. EDWARD	August 31, 1998
NEW INDIA ASSURANCE CO LTD Vs. BOMMAKKAL	February 13, 1998
NEW LIFE IN CHRIST EVANGELISTIC ASSOCIATION Vs. COMMISSIONER OF INCOME TAX	August 4, 1998
NEYVELI NATIONAL WORKERS UNION Vs. ADDITIONAL REGISTRAR II OF TRADE UNIONS AND DY COMMISSIONER OF LABOUR II	December 4, 1998
NILGIRIS CO OP MARKETING SOCIETY Vs. C T UTHANDI	February 19, 1998
NIVEDITA Vs. SOUTH INDIAN BANK LTD	March 11, 1998
NORTH ARCOT AMBEDKHAR AND SAMBUVARAYAR DISTRICT RECOGNISED PRIVATE AIDED PRIMARY AND MIDDLE SCHOOLS MANAGERS AND TEACHER MANAGERS ASSOCIATION Vs. STATE OF TAMIL NADU	October 6, 1998
O R DHANALAKSHMI ANIMAL Vs. O R SATYAMURTHI	September 16, 1998
OIL AND NATURAL GAS CORPORATION Vs. M GOUTHAMCHAND GOTHI	June 29, 1998
ORIENTAL HOTELS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 17, 1998
ORIENTAL HOTELS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 17, 1998
ORIENTAL INSURANCE CO LTD Vs. R MANI	October 13, 1998
ORIENTAL INSURANCE COMPANY LIMITED Vs. B PANCHAVARNAM	February 11, 1998
P A ANBU ANANDAN Vs. D SIVAKUMARI	February 23, 1998
P A SUNDARAM Vs. S AMARAVATHY	March 5, 1998
P ANGAMUTHU MUDALIAR Vs. VENKATACHALA CHETTIAR	February 2, 1998
P ARUNACHALAM Vs. COMMISSIONER OF INCOME TAX	February 19, 1998
P AZHAGUMANI Vs. C PERUMAL MUDALIAR	October 6, 1998
P BHAVANI SHANKAR Vs. COMMISSIONER OF INCOME TAX	August 21, 1998
P CHENCHU RAMIAH Vs. A M NOOHU NACHIA	October 30, 1998
P E RAMAKRISHNAN Vs. ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX	July 8, 1998
P G MURUGESAN Vs. ASSISTANT COMMISSIONER EXCISE COIMBATORE	October 12, 1998
P GANESAN Vs. UCO BANK	March 20, 1998
P GOVINDASWAMY Vs. COMMISSIONER OF INCOME TAX	April 15, 1998
P HARIDOSS Vs. N SUBBAYYA PILLAI	February 4, 1998
P JANAKIRAMAN Vs. N UMA DEVI	October 5, 1998
P K S MOHAMMED GANI ROWTHER Vs. M VENKATARAMA IYER	January 19, 1998
P KANNADASAN Vs. POWNAMMAL	April 2, 1998
P M MUNUSAMY GOUNDER PROP B K P M M BUS SERVICE KRISHNAGIRI Vs. TAMIL NADU STATE TRANSPORT CORPORATION SALEM DIVISION II DHARMAPURI	March 4, 1998
P MURUGAN Vs. DIRECTORATE OF COLLEGE EDUCATION CHENNAI	October 9, 1998
P MURUGESAN Vs. S AVINASILINGAM CHETTIER DIED	August 3, 1998
P N CHOCKAPPAN Vs. SPECIAL TRIBUNAL FOR CO-OPERATIVE CASES HIGH COURT CAMPUS	October 30, 1998
P N SARAVANA BHAVANANDAM Vs. STATE OF TAMIL NADU	September 8, 1998
P R CHANDRAN Vs. SMT K KAMALAM	March 22, 1998
P RAMAKRISHNAN 3 8TH ST ASHOK NAGAR CHENNAI 83 Vs. MOTOR VEHICLES INSPECTOR VALASARAVAKKAM UNIT OFFICE VALASARAVAKKAM CHENNAI	August 18, 1998
P RAMASAMY Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	September 17, 1998
P RAMSWAMY AND COMPANY Vs. GOVERNMENT OF INDIA	November 13, 1998
P S MANI Vs. JOINT REGISTRAR OF CO OP SOCIETIES ERODE	October 26, 1998
P S PAMANI Vs. GOVERNMENT OF TAMIL NADU	June 11, 1998
P SANKARA PANDI THEVAR Vs. C ARUMUGAM	October 24, 1998
P SENNIAPPAN Vs. KANNAMMAL	March 25, 1998
P SOUNDARAJAN Vs. GOVERNMENT OF TAMIL NADU	March 11, 1998
P SRINIVASAN Vs. REGIONAL TRANSPORT OFFICER CUM SECRETARY REGIONAL TRANSPORT AUTHORITY COIMBATORE NORTH COIMBATORE	January 9, 1998
P SUBBA NAIDU Vs. LICENCEE SRI LALA TALKIES VADIPATTY	August 19, 1998
P SUBBULAKSHMI Vs. STATE OF TAMIL NADU	June 29, 1998
P SUGUNAN Vs. COMMISSIONER OF POLICE EGMORE CHENNAI 8	July 13, 1998
P THANGAPANDIAN Vs. INSPECTOR OF POLICE SIVAKASI III CIRCLE SIVAKASI	October 28, 1998
P VANAVAMALAI Vs. GOVERNMENT OF TAMIL NADU	March 25, 1998
P VIJAYA Vs. M SANTHANARAJ	February 23, 1998
P. VINCENT Vs. BALUPILLAI	March 25, 1998
PACKIRISAMY MUDALIAR Vs. RANGANATHAN PERUMAL	February 11, 1998
PADMA Vs. STATE OF TAMIL NADU	March 13, 1998
PADMAVATHI TRANSPORT CONTRACTORS Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD NPKRR MAALIGAI	September 17, 1998
PADMAVATHY Vs. P RADHAKRISHNAN	August 19, 1998
PADMINI Vs. STATE OF TAMIL NADU	February 11, 1998
PAKKIRISAMY PADAYACHI Vs. JAMEELA JABBAR	March 2, 1998
PAKKIYA KONAR Vs. KUNJAMMAL	June 12, 1998
PALANI Vs. PERUMAL	July 31, 1998
PALANIYAPPA RICE MILL Vs. P A A MALAYANDI CHETTIAR DECD	February 23, 1998
PALLAVAN TRANSPORT CONSULTANCY SERVICES LIMITED Vs. UNION OF INDIA	April 27, 1998
PALRAJ Vs. LALCHANDH	April 24, 1998
PANDI Vs. STATE	March 3, 1998
PANDIAN Vs. V SOWRIRAJAN	September 16, 1998
PANDY V Vs. DEPUTY COMMISSIONER OF LABOUR	December 17, 1998
PANNIMEDU ESTATE TATA TEA LIMITED P O VALPARAI Vs. CHANDRA	April 20, 1998
PARAG CORPORATION Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL CHENNAI	August 5, 1998
PARAVAKOTTAI VILLAGE CO OPERATIVE AGRICULTURAL LOAN SOCIETY Vs. J KARTHIKEYAN	October 8, 1998
PARLE PRODUCTS LIMITED Vs. BAKEMANS INDUSTRIES LIMITED	May 29, 1998
PARRY AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 21, 1998
PARRY CONFECTIONERY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 23, 1998
PATTUSAMY Vs. KANDASAMY	August 18, 1998
PERAMAYEE Vs. GURUVAYEE	February 20, 1998
PERIASAMY Vs. JOSEPH NADAR	October 26, 1998
PERIYAMMAL Vs. VALARMATHI	March 11, 1998
PERUMAL Vs. SAKTHIVEL	September 11, 1998
PERUMAYEE ANIMAL Vs. VARADHAPPA GOUNDAR	January 27, 1998
PONDICHERRY ENGINEERING COLLEGE Vs. UNION TERRITORY OF PONDICHERRY	September 18, 1998
PONDICHERRY TEXTILE CORPORATION LIMITED Vs. UNION OF INDIA	October 23, 1998
PONNAL ALIAS KALAIYARASI Vs. RAJAMANICKAM	June 9, 1998
PONNAYA ALIAS RAMAYAMMAL Vs. NACHIAPPA GOUNDER	November 6, 1998
PONNUSWAMY Vs. V SANTHAMMAL	March 11, 1998
PRABHAKARAN Vs. NATESAN	June 30, 1998
PRAKASH MATCH INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 30, 1998
PRAKASH PHARMACY Vs. C THIRUPURUSUNDARI	March 25, 1998
PRAMOD WILSON Vs. HARI RAMESH	October 13, 1998
PRECOT MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 30, 1998
PRECOT MILLS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	September 17, 1998
PREMIUM INDUSTRIES INDIA LTD Vs. QUALITY FABRICATORS	August 13, 1998
PRIYA ENTERPRISES Vs. PRESTIGE HOUSEWARES INDIA LIMITED	April 3, 1998
PURANDARA VITTAL Vs. RADHA BAI	February 23, 1998
Quetic Impex Vs. M M T C	December 14, 1998
R ASOKAN Vs. P MUTHUSAMY	November 11, 1998
R B S MANIAN Vs. STATE	March 2, 1998
R GOVINDASAMY DIED Vs. KASTHURI AMMAL	March 18, 1998
R JEYA JOTHI Vs. AVUDAI	July 14, 1998
R KANAKAMMAL Vs. COMMISSIONER OF INCOME TAX	March 19, 1998
R LAKSHMIPATHI Vs. S RAMALINGAM	June 24, 1998
R M APPAVU CHETTIAR SONS Vs. COMMISSIONER OF INCOME TAX	April 2, 1998
R M PERIASAMY ALIAS RAJA Vs. MADUMATHI	December 16, 1998
R MUTHUKRISHNAN AND Vs. AGRICULTURAL OFFICER LALGUDI AND	November 11, 1998
R N JEYAPRAKASH Vs. STATE	February 2, 1998
R N PRAKASH Vs. SARASWATHI	December 23, 1998
R NANDAKUMAR Vs. STATE OF TAMIL NADU	September 9, 1998
R R SPINNING MILLS LIMITED Vs. R GOVINDA RAJAN	June 8, 1998
R R THULASIRAM Vs. SECRETARY GOVERNMENT OF TAMIL NADU HOUSING AND URBAN DEVELOPMENT T I DEPARTMENT MADRAS	February 23, 1998
R R THULASIRAM Vs. SECRETARY GOVT OF TAMIL NADU HOUSING AND URBAN DEVELOPMENT T I DEPARTMENT FORT ST GEORGE	February 17, 1998
R RAJENDRAN Vs. INCOME TAX OFFICER	March 5, 1998
R RAJU Vs. GOVERNMENT OF TAMIL NADU	July 27, 1998
R RAMAMURTHY Vs. STATE	July 21, 1998
R RAMANATHAN CHETTAIR JEWELLERS Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND	August 17, 1998
R RANGANATHA NAIDU Vs. R SUBRAMANIYA MUDALIAR	January 8, 1998
R RAVICHANDRAN Vs. COLLECTOR OF SALEM DIST SALEM	December 3, 1998
R SANKARALINGAM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	December 24, 1998
R SANKARANARAYANAN Vs. ANANDHAVALLI	March 25, 1998
R SENGODA GOUNDER Vs. SENGODA GOUNDER	July 20, 1998
R SESHAMMAL Vs. INCOME TAX OFFICER	September 10, 1998
R SHANMUGANATHAN Vs. APPROPRIATE AUTHORITY NO 1	November 26, 1998
R SIVARAMAN Vs. REGISTRAR DR M G R MEDICAL UNIVERSITY GUINDY CHENNAI	November 11, 1998
R SRINIVASAN Vs. G MUTHUSAMY CHETTIAR	September 23, 1998
R SRINIVASAN Vs. SPECIAL OFFICER VATHALAGUNDU CO OPERATIVE URBAN BANK VATHALAGUNDU DINDUGUL DISTRICT	September 3, 1998
R SUNDER Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	July 28, 1998
R SURENDIRAKUMAR Vs. C BALAJI SINGH	February 27, 1998
R SUSHILA Vs. CORPORATION OF CHENNAI	June 12, 1998
R THANGAVEL Vs. STATE	July 2, 1998
R THIAGARAJAN Vs. COMMISSIONER OF INCOME TAX	June 11, 1998
R THULASIDOSS Vs. RANI ALIAS RAJALAKSHMI	September 3, 1998
R V K RAJARAMANATHAN Vs. R SARANATHAN	August 17, 1998
R V SAROJINI DEVI Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	June 30, 1998
R VARADARAJAN Vs. TAX RECOVERY OFFICER	December 12, 1998
R. RAJAN Vs. STATE	June 17, 1998
R. RAJARAM Vs. STATE OF TAMIL NADU AND OTHERS	December 8, 1998
R.M. KUMAR Vs. A.J. PRABHAKARAN	August 25, 1998
RADHA GAJAPATHI RAJU Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	June 12, 1998
RADHA GAJAPATHI RAJU Vs. DISTRICT VALUATION OFFICER	September 8, 1998
RADHA RAVI Vs. INDIAN BANK ALWARPET BRANCH CHENNAI 18	February 20, 1998
RADHABAI AMMAL Vs. VASUKI AMMAL	September 18, 1998
RADHEY SHYAM RATANLAL Vs. UNION OF INDIA	September 11, 1998
RAJ VIDEO VISION Vs. K MOHANAKRISHNAN	June 17, 1998
RAJA ALIAS RAMAMOORTHY Vs. GOVERNMENT OF TAMIL NADU	January 23, 1998
RAJA GANAPATHY Vs. SASI KUMAR ALIAS SAMPATH	September 15, 1998
RAJAH SIR M A MUTHIAH CHETTIAR DECD Vs. COMMISSIONER OF INCOME TAX	February 24, 1998
RAJAM Vs. REVENUE DIVISIONAL OFFICER PADMANABHAPURAM	February 20, 1998
RAJAMANI Vs. SEERALAN	November 18, 1998
RAJAN Vs. STATE	December 19, 1998
RAJAN Vs. REVENUE DIVISIONAL OFFICER PADMANABHAPURAM THUCKALAY KANYAKUMARI DISTRICT	February 20, 1998
RAJAN VARMA Vs. REVENUE DIVISIONAL OFFICER KODAIKANAL	January 22, 1998
RAJARAM GOPALAKRISHNAN Vs. KUMUDAM	August 27, 1998
RAJARAMA IYER ALIAS LAKSHMINARAYANA IYER Vs. PALANIVEL AMBALAKARAR DIED	July 14, 1998
RAJENDRAN Vs. STATE	June 25, 1998
RAJKUMAR NAHATA Vs. HARITA FINANCE LIMITED	February 10, 1998
RAJNIKANTH Vs. COMMISSIONER OF INCOME TAX	August 3, 1998
RAJOO BROTHERS Vs. COMMISSIONER OF INCOME TAX	December 18, 1998
RAJU NAIDU Vs. M KOLANDAISAMY	October 28, 1998
RAMA MACHINERY CORPN LIMITED Vs. STANDARD CHARTERED BANK MADRAS	October 26, 1998
RAMACHANDRAN Vs. STATION HOUSE OFFICER ANNAMALAI NAGAR POLICE STATION	August 10, 1998
RAMAIAH, Vs. STATE BY KARAMBAKUDI POLICE STATION, PUDUKOTTAI DISTRICT	September 8, 1998
RAMAJEYAM LORRY AGENCY Vs. V B GIRI	August 24, 1998
RAMAKRISHNA MISSION STUDENTS HOME Vs. STATE OF TAMIL NADU	October 16, 1998
RAMALAKSHMI Vs. K KALIDOSE	March 10, 1998
RAMALINGAM Vs. IDOL OF SRI THAYUMANASAMY AT SRI THAYUMANASAMY DEVASTHANAM ARASALOOR MUSIRI TALUK	April 30, 1998
RAMANATHAN AND SETHURAMAN Vs. V KRISHNAN	February 17, 1998
RAMANATHAN VASUDEVAN Vs. MANICKATHAMMAL AND SRI CHINNANNAPURAM ANNACHATRAM ESTATE	January 5, 1998
RAMANIYAM REAL ESTATES LIMITED Vs. TRIVENI APARTMENTS OWNERS WELFARE ASSOCIATION	June 29, 1998
RAMANIYAM REAL ESTATES LIMITED Vs. P RADHAKRISHNAN	June 29, 1998
RAMASAMY ALIAS SOLAIYAPILLAI Vs. VENGATACHALAM ALIAS KANAGARAJ	February 11, 1998
RAMASAMY MEMORIAL MIDDLE SCHOOL Vs. GOVT. OF TAMIL NADU AND ANOTHER	October 26, 1998
RAMASWAMY Vs. VALLIAMMAL	February 18, 1998
RAMKUMAR RAJA Vs. INCOME TAX OFFICER	December 1, 1998
RAMU AMMAL Vs. NATHAMUNI NAIDU	December 14, 1998
RAMU HOSIERIES Vs. RAMU HOSIERIES	July 6, 1998
RANGARAJ A SAKKARARAJ Vs. GURUVAMMAL	January 28, 1998
RANI MOHANRAJ Vs. P RAJARATHINAM	February 18, 1998
RANIPET MUNICIPAL COUNCIL Vs. D KANNAMMAL	December 23, 1998
RANIPET MUNICIPALITY Vs. SHAMSHEERKHAN	April 17, 1998
RANJITHAM AMMAL Vs. MARAGATHAMMAL	November 19, 1998
RASAMMAL Vs. NALLAMMAL	October 22, 1998
RAVATHAYAMMAL Vs. DISTRICT COLLECTOR COLLECTORS OFFICE ERODE DISTRICT	July 28, 1998
RAVI E AND 5 ORS Vs. CHAIRMAN LAKSHMI VILAS BANK LTD	December 9, 1998
RAVI LEATHERS P LIMITED Vs. COMMISSIONER OF INCOME TAX	June 18, 1998
RAVI SHAH Vs. STATE AND	October 7, 1998
RAVIRAJAN S Vs. DEPUTY COMMISSIONER OF LABOUR APPEAL AND MAHINDRA NISSAN ALLWYN LIMITED	November 19, 1998
Raviselvam Vs. Nalini Vijayakumar	July 20, 1998
REGIONAL DIRECTOR TAMIL NADU EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. MOTHHERS COMMERCE COMPANY PRIVATE LIMITED	January 20, 1998
REGISTRAR OF COMPANIES Vs. RAJASHREE SUGARS AND CHEMICALS LIMITED	March 17, 1998
REGUPATHY Vs. NAKKIRAN	June 19, 1998
REMYZA Vs. STATE	October 20, 1998
RESERVE BANK OF INDIA FORT GLASIS RAJAJI ROAD MADRAS Vs. S S INVESTMENTS	July 17, 1998
REV NOBLE GAMBEERAN Vs. PETER P PONNAN FOR HIMSELF AND AS	September 9, 1998
REV NOBLE GAMBEERAN Vs. PETER P PONNAN FOR HIMSELF AND AS	November 9, 1998
REVATHY CP EQUIPMENT LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 23, 1998
ROHINI DAIRY FARM Vs. COMMISSIONER OF INCOME TAX	April 1, 1998
ROOKSHANA NAZIR Vs. U M D SHAUKATHULLA	December 15, 1998
ROSANA BEGUM Vs. STATE OF TAMIL NADU	October 16, 1998
ROWENA COELHO Vs. STATE OF TAMIL NADU	March 19, 1998
RT REV CASMIR GNANADICKAM ARCHBISHOP OF MADRAS Vs. STATE	February 5, 1998
RUKMANI Vs. DISTRICT COLLECTOR	September 7, 1998
RUKMANIRAJ YARN CO Vs. THANGAPRATAP SPINNING MILLS PVT LIMITED	November 3, 1998
S A ABUBACKER Vs. P K RAJARAM	September 24, 1998
S A K A RAMALINGAM SALEM Vs. REVENUE DIVISIONAL OFFICER SALEM	December 7, 1998
S ARUMUGHAM Vs. COMMISSIONER OF INCOME TAX	August 27, 1998
S C M MOHAMMED Vs. COMMISSIONER OF INCOME TAX	January 6, 1998
S GNANASUNDARAM Vs. S VISWANATHA IYER	November 13, 1998
S GOPAL RAJU Vs. MR JUSTICE M S LIBERHAN THE HONBLE CHIEF JUSTICE HIGH COURT MADRAS	August 7, 1998
S GOVINDAN Vs. GOPALA AIYANGAR	February 13, 1998
S GURURAJAN Vs. P M DURAISAMY	March 25, 1998
S HARINIVAS CHOWDRY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 18, 1998
S JINA CHANDRAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES MADRAS	September 17, 1998
S K V SELVARAJ Vs. COMMISSIONER OF INCOME TAX	March 25, 1998
S KALIMUTHU Vs. S ARUMUGAM	July 8, 1998
S KALIYAMMAL Vs. K PALANIAMMAL	April 3, 1998
S KAMESWARAN Vs. A JAYARAMAN	July 30, 1998
S KANDASAMY PILLAI Vs. REVENUE DIVISIONAL OFFICER SIVAKASI KAMARAJAR DISTRICT	August 11, 1998
S KHADER MOHIDEEN Vs. INCOME TAX OFFICER	November 6, 1998
S LALITHA Vs. STATE OF TAMIL NADU	August 28, 1998
S LAXMANAN Vs. JAYANT RAJAN	October 27, 1998
S M AMARCHAND SOWCAR Vs. TAMIL NADU ELECTRICITY BOARD	December 23, 1998
S MURUGANANDAN Vs. STATE OF TAMIL NADU	January 29, 1998
S MURUGESAN Vs. S PETHAPERUMAL	October 21, 1998
S MUTHURAMAN Vs. DHANARADJA	September 1, 1998
S N AMIRTHAVALLI FIRM Vs. SELVA PERUMAL NADAR	March 25, 1998
S NAMAGIRI LAKSHMI Vs. PRAVIN HARILAL MEHTA PROPRIETOR MEHTA AGENCIES	February 26, 1998
S NARAYANASWAMY NAICKER Vs. DISTRICT COLLECTOR OF CHENGALPATTU	January 6, 1998
S NATARAJAN Vs. DISTRICT COLLECTOR TUTICORIN	November 10, 1998
S PARAMASIVAM Vs. CHIEF SECURITY OFFICER RAILWAY PROTECTION FORCE SOUTHERN RAILWAY MADRAS BEACH STATION MADRAS	December 24, 1998
S PARTHASARATHY Vs. OPPOILI SRINIVASAN	March 26, 1998
S PUNJABI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 30, 1998
S R SIVASUBRAMANIAM Vs. N RAJAGOPAL	November 3, 1998
S R VETRIVEL Vs. ELECTION OFFICER O/O THE DHARMAPURI DISTRICT CONSUMERS CO OP WHOLESALE STORES LIMITED DHARMAPURI TOWN	September 3, 1998
S RAJALAKSHMI Vs. STATE GOVERNMENT OF TAMIL NADU	December 9, 1998
S RAJAMANICKAM Vs. EXECUTIVE OFFICER VEERAPPANCHATRAM TOWN PANCHAYAT	June 12, 1998
S RAJARATHINAM Vs. SEENI AMMAL	December 2, 1998
S RAJINI Vs. IDOL OF ARULMIGU PANCHAVANESWARASWAMY KOIL DEVASTHANAM	July 21, 1998
S RAJU Vs. K NATHAMANI	March 20, 1998
S RAMAMURTHY NAIDU Vs. JAYARAMAN	September 17, 1998
S RAMAR Vs. ASSISTANT COMMISSIONER EXCISE AND LICENSING OFFICER TUTICORIN	December 12, 1998
S RAMASAMY Vs. V RANGANAYAKI	December 7, 1998
S RAMASAMY Vs. T AYYAPPA	February 5, 1998
S RANGARAJAN Vs. COMMISSIONER OF INCOME TAX	February 13, 1998
S RAVINDRA REDDY Vs. K VEERABHADRACHARI	October 13, 1998
S S K S BASKARAN DIED Vs. N THIRUGNANASUNDARAM PILLAI	February 26, 1998
S S S DURAI PANDIAN Vs. S A SAMUTHIRA PANDIAN	February 12, 1998
S SANTHANA SELVARAJ Vs. JAFFAR KHAN	July 24, 1998
S SANTHANARAMAN Vs. TELECOM DISTRICT ENGINEER THANJAVUR	August 29, 1998
S SENNIAPPAN SOLE PROPRIETOR M S CHINTHAMANI YARNS SOMANUR Vs. M/S SREE MAHASAKTHI YARN STORES A REGISTERED PARTNERSHIP FIRM	August 27, 1998
S SETHURAMAN Vs. ZIYABATHULLA	March 17, 1998
S SIVALINGAM Vs. STATE OF TAMIL NADU	June 25, 1998
S SONAIAH Vs. REGISTRAR HIGH COURT MADRAS	September 18, 1998
S SRINIVASAN Vs. STATE OF TAMIL NADU	September 9, 1998
S SUBASH Vs. COMMISSIONER OF INCOME TAX	November 27, 1998
S SUBRAMANIAN Vs. SARASWATHIAMMAL	November 13, 1998
S SUBRAMANIYAN AND CO Vs. STATE OF TAMILNADU	June 16, 1998
S T RAMALINGAM Vs. AGRICULTURAL INCOME TAX OFFICER VELLORE NORTH ARCOT DIST	September 11, 1998
S THAMBAN Vs. ASSTT DIRECTOR OF HANDLOOMS AND TEXTILES VIRUDHUNAGAR	June 15, 1998
S THANGARAJ Vs. BALASUBRAMANIAM	April 29, 1998
S THIRUMALAISWAMY Vs. COMMISSIONER AND SECRETARY EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU	March 18, 1998
S V M NAGAVAIRAVA SUNDARAM Vs. S BAGEERATHAN	December 15, 1998
S VASANTHAKUMARI Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS	August 31, 1998
S VIMALA Vs. GOVERNMENT OF TAMIL NADU	January 19, 1998
S. MUNIGANANDAM Vs. STATE	January 19, 1998
S. MURALI AND ANOTHERS Vs. BHARAT HEAVY ELECTRICALS LTD. NEW DELHI AND ANOTHER	March 4, 1998
S. RAMALINGAM Vs. STATE OF TAMIL NADU BY ASSISTANT CONSENATOR OF FORESTS, FOREST PROTECTION SQUAD, VELLORE	August 10, 1998
S. VELLAICHAMY NADAR COLLEGE, MADURAI Vs. DIRECTOR OF COLLEGIATE EDUCATION, CHENNAI AND OTHERS	April 29, 1998
S.A.E. (INDIA) LTD. Vs. E.I.D. PARRY (INDIA) LTD.	February 9, 1998
S.P. THANNERMALAI Vs. SRIDEVI	September 23, 1998
SABASTHI NADAR Vs. SAVURIMUTHU NADAR	August 4, 1998
SADAKATHULLA APPA COLLEGE BAMNATH NAGAR PALAYAMKOTTAI TIRUNELVELI Vs. STATE OF TAMIL NADU	December 3, 1998
SADASIVAM Vs. M MUTHUSAMY	February 23, 1998
SADHURAJAN Vs. SRIRAMULU NAIDU	August 4, 1998
SAKINABAI IBRAHIM AND SONS Vs. COMMISSIONER OF INCOME TAX	July 27, 1998
SAKUNTHALA Vs. MRS A DEVI	October 9, 1998
SAKUNTHALA Vs. GOVERNMENT OF TAMIL NADU	April 16, 1998
SALEEM BASHA Vs. MUMTAZ BEGAM	April 22, 1998
SALEM STAINLESS STEEL SUPPLIERS Vs. COMMISSIONER OF CUSTOMS MADRAS	November 5, 1998
SAMBANDASAMI MUDALIAR Vs. RAMASWAMY MUDALIAR	July 1, 1998
SAMBASIVA CHETTIAR Vs. REVENUE DIVISIONAL OFFICER LAND ACQUISITION TIRUPATTUR VELLORE DISTIRCT	November 25, 1998
SAMBAVATHI Vs. BHAGAVAN RAO	March 6, 1998
SAMSUDEEN Vs. KRISHNAN	February 25, 1998
SANCHETI LEASING COMPANY LIMITED Vs. INCOME TAX OFFICER	November 5, 1998
SANTHANAPANDI Vs. STATE	November 2, 1998
SAPTOOR PRIMARY CO-OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR	December 3, 1998
SARASWATHI Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX COIMBATORE	November 6, 1998
SARASWATHY Vs. RAMAIYA NADAR	March 18, 1998
SARATHY PALAYACAT COMPANY Vs. CHIEF COMMISSIONER OF INCOME TAX	October 30, 1998
SARAVANAN Vs. G SAMPATH	July 13, 1998
SARAVANAN Vs. STATE OF TAMIL NADU	November 9, 1998
SARKARARI ALIAS MUTHUSAMY ALIAS SEKAR Vs. STATE	August 5, 1998
SAROJINI MUTHUSAMY Vs. DISTRICT REGISTRAR DISTRICT REGISTRAR OFFICE TIRUPPUR	November 10, 1998
SATHAN Vs. STATE	October 14, 1998
SAVANI TRANSPORT PRIVATE LIMITED Vs. NATIONAL INSURANCE CO LTD MADRAS	March 25, 1998
SAYAMMAL Vs. RAJAMMAL	November 20, 1998
SCHWARTZ DASAN Vs. K S DEVADOSS	December 11, 1998
SEAWAYS SHIPPING LTD Vs. BOARD OF TRUSTEES OF THE PORT OF MADRAS CHENNAI PORT	November 13, 1998
SEENI MIDHAR ABDUL SAKKOR JAMAL Vs. STATE OF TAMIL NADU	September 25, 1998
SEKAR GOVINDARAJULU NAIDU Vs. STATE	January 8, 1998
SELLAPPA GOUNDAR Vs. NATESAN	March 9, 1998
Selvam Vs. State of Tamilnadu	August 31, 1998
Selvam Pandal Selvam Vs. State of Tamil Nadu	December 16, 1998
SELVAMURTHY Vs. THIRUPURA SUNDARI	November 18, 1998
SELVARAJ Vs. STATE OF TAMIL NADU	July 30, 1998
SELVARAJ P Vs. M D KATTABOMMAN TRANSPORT CORPORATION LTD	September 1, 1998
SESHASAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 3, 1998
SESIAH Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	March 10, 1998
SHAIK MOHAMMAD ROWTHER V M Vs. SETTLEMENT COMMISSION IT AND WT	November 30, 1998
SHAKTHI CONCRETE INDUSTRIES LTD Vs. VALUABLE STEELS INDIA LTD	January 22, 1998
SHANMUGA SUNDARA KONAR Vs. RAMAKRISHNAN	November 6, 1998
SHANMUGAM Vs. KARUPPANNAN	April 2, 1998
SHANMUGAM Vs. SYNDICATE BANK	October 8, 1998
SHANMUGASUNDARAM Vs. STATE OF TAMIL NADU	June 19, 1998
SHANMUGHAM Vs. TAMIL NADU STATE WAKF BOARD MADRAS	September 21, 1998
SHANMUGHAM Vs. TAMIL NADU WAKF BOARD	December 13, 1998
SHANTHI THEATRE Vs. STATE OF TAMIL NADU	October 30, 1998
SHEIK DAWOOD Vs. INSPECTOR OF POLICE C C I W C I D MADRAS	February 13, 1998
SHENBAGAM AUTO WORKS Vs. COMMISSIONER OF INCOME TAX	April 2, 1998
SHISHIR KUMAR R MEHTA Vs. COMMISSIONER OF INCOME TAX	July 28, 1998
SHIV CHAND DALMIA Vs. COMMISSIONER OF INCOME TAX	April 20, 1998
SHOLINGUR TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX	January 29, 1998
SHRINE BASILICA OF OUR LADY OF HEALTH VAILANKANNI VAILANKANNI NAGAI DISTRICT Vs. EXECUTIVE OFFICER THE SPECIAL GRADE TOWN PANCHAYAT VAILANKANNI 611 111 NAGAPATTINAM DISTRICT	August 5, 1998
SHRIRAM CHITS AND INVESTMENTS P LIMITED Vs. M KRISHNAN	December 11, 1998
SIDDARTH AGENCIES Vs. COMMISSIONER OF INCOME TAX	April 22, 1998
SIDDI RAAJAN M Vs. DISTRICT COLLECTOR	August 18, 1998
SIMPSON AND COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX	June 25, 1998
SIVA Vs. STATE OF TAMIL NADU	February 23, 1998
SIVA COFFEE PLANTATIONS Vs. STATE OF TAMIL NADU	January 7, 1998
SIVAJI M V Vs. GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED	March 11, 1998
SIVAKASI HINDU NADARS GIRLS MIDDLE SCHOOL, SIVAKASI AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS	September 4, 1998
SMT HARIRAM SINGH ALIAS K KANNIAMMAH Vs. STATE OF TAMIL NADU	August 20, 1998
SMT POWN AMMAL Vs. STATE OF TAMIL NADU	December 22, 1998
SOBITHARAJ Vs. STATE	February 9, 1998
SOCIETY OF ST JOSEPHS COLLEGE Vs. A DORAISAMI DIED	July 30, 1998
SOMASUNDARAM CHETTIAR Vs. BALASUBRAMANIAN	February 19, 1998
SONAI Vs. STATE REP	September 25, 1998
SOORIYAMURTHY Vs. CHINNASWAMY	March 11, 1998
SOUNDARARAJAN AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 3, 1998
SOUTH ARCOT DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR D M S COMPOUND TEYNAMPET MADRAS	July 28, 1998
SOUTH INDIA CORPORATION AGENCIES LIMITED Vs. CHANDRAKANTH C BANDANI	January 9, 1998
SOUTH INDIA CORPORATION AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 2, 1998
SOUTH INDIA SHIPPING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	February 9, 1998
SOUTH INDIA STRUCTURAL CORPORATION LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS	April 24, 1998
SOUTH INDIA SURGICAL COMPANY PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS II	November 25, 1998
SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	April 27, 1998
SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	April 22, 1998
SOUTH RAJAKILPAKKAM RESIDENTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	October 5, 1998
SOUTHERN REFRACTORIES AND MINERALS Vs. UNION OF INDIA	October 23, 1998
SPECIAL OFFICER KANCHEEPURAM CENTRAL CO-OPERATIVE Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS	July 10, 1998
SPECIAL OFFICER SALEM CENTRAL CO OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR	December 14, 1998
SPECIAL TAHSILDAR L A BHEL UNIT RANIPET N A DISTRICT Vs. GOVINDAN	November 27, 1998
SPECIAL TAHSILDAR LAND ACQUISITION A D W ARUPPUKOTTAI Vs. SUBBUTHAI	November 27, 1998
SPECIAL TAHSILDAR LAND ACQUISITION VEMBAKOTTAI RESERVOIR SCHEME SRIVILLIPUTHUR Vs. SEENI NAICKER	March 16, 1998
SPENCERS GROUP AERATED WATER FACTORY EMPLOYEES UNION Vs. VISHWADARSHAN DISTRIBUTORS PRIVATE LIMITED	April 28, 1998
SREENIVASAN Vs. POLLACHI MUNICIPAL COUNCIL	August 27, 1998
SREERAMAN S Vs. DISTRICT JUDGE	February 6, 1998
SREEVATSA TUBE CORPORATION Vs. TAMIL NADU WATER SUPPLY DRAINAGE BOARD	March 25, 1998
SRIDHAR Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM	June 22, 1998
SRINIVASAN Vs. MADHYARJUNESWARASWAMI PATTAVIATHALAI TIRUCHIRAPALLY DISTRICT	April 30, 1998
SRINIVASAN Vs. THE DISTRICT COLLECTOR	January 28, 1998
SRIRAMULU Vs. TAMIL NADU ELECTRICITY BOARD	September 4, 1998
STANES MOTORS SOUTH INDIA LTD Vs. K K ANTONY	April 3, 1998
STANES TYRE AND RUBBER PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX	February 18, 1998
STANLY BAI REBERA Vs. RAYAPPAN	August 24, 1998
STATE Vs. SHANMUGAM	October 12, 1998
STATE Vs. SUBBARAYAN	June 10, 1998
STATE Vs. I RAMAMURTHY	January 27, 1998
STATE BANK OF INDIA Vs. DHARAM KUMAR	June 15, 1998
STATE BANK OF INDIA V SOUTH INDIA METAL INDUSTRIES Vs. STATE BANK OF INDIA INDIGENT APPEAL NO 1302 OF 1989	April 24, 1998
STATE BANK OF TRAVANCORE EMPLOYEES UNION Vs. COMMISSIONER OF WEALTH TAX	March 2, 1998
STATE BANK OF TRAVANCORE PUNCH OPERATORS Vs. P O INDUSTRIAL TRIBUNAL	October 27, 1998
STATE BY INSPECTOR OF POLICE, ANTI DOWRY CELL, REPRESENTED BY PUBLIC PROSECUTOR Vs. SIVASUBRAMANIAM	August 18, 1998
STATE BY THE DIRECTORATE OF REVENUE, INTELLIGENCE, CHENNAI Vs. R. NARASIMHAN	October 13, 1998
STATE LORRY OWNERS FEDERATION Vs. SUPERINTENDING ENGINEER NH SALEM	September 4, 1998
STATE OF TAMIL NADU Vs. SUDALAIPOTHI NADAR	August 13, 1998
STATE OF TAMIL NADU Vs. G SUMATHI AND	October 13, 1998
STATE OF TAMIL NADU Vs. M SUNDARARAJA SERVAI DECD	February 25, 1998
STATE OF TAMIL NADU Vs. KANNAPIRAN STEEL RE ROLLING MILLS	March 12, 1998
STATE OF TAMIL NADU Vs. K PURUSHOTHAMAN	March 11, 1998
STATE OF TAMIL NADU Vs. KRISHNA OIL MILLS	February 6, 1998
STATE OF TAMIL NADU Vs. CHORDIA ELECTRICALS	February 11, 1998
STATE OF TAMIL NADU Vs. M EKAMBARAM	April 23, 1998
STATE OF TAMIL NADU Vs. PAPCO OFFSET PRINTING WORKS	January 21, 1998
STATE OF TAMIL NADU Vs. EZHUMESWARAMUDAYAR TEMPLE	January 9, 1998
STATE OF TAMIL NADU Vs. TVL GOODWILL ESTATE	January 7, 1998
STATE OF TAMIL NADU Vs. M CAUVERY AMMAL	December 9, 1998
STATE OF TAMIL NADU Vs. M U KRISHNAPARAYANAR	December 4, 1998
STEEL EMPLOYEES UNION Vs. MANAGING DIRECTOR TAMIL NADU STEELS LTD	November 9, 1998
STEPHEN A Vs. MANAGEMENT OF B H E L	November 5, 1998
STERLING COMPUTERS LIMITED Vs. UNION OF INDIA	September 10, 1998
SUBBAMMAL Vs. MASANAMUTHU THEVAR	November 27, 1998
SUBBIASH AND OTHERS Vs. A.N.A.R. NAGAPPA CHETTIAR AND OTHERS	October 24, 1998
SUBBULAKSHMI ANIMAL Vs. GANAPATHI	February 25, 1998
SUBBY REDDY ALIAS SUBBAREDDY Vs. LEELAVATHY AMMAL	February 19, 1998
SUBBY REDDY SUBBAREDDY Vs. LEELAVATHY AMMAL	December 19, 1998
SUBRAMANIA BATHAR Vs. SRINIVASA BATHAR	September 27, 1998
SUBRAMANIAN SWAMY Vs. C PUSHPARAJ	February 3, 1998
SUDARSANASWAMY Vs. K RUKMANI AMMAL	April 17, 1998
SUJATHA NARAYANAN Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU HOUSING AND URBAN DEVELOPMENT DEPARTMENT MADRAS	October 28, 1998
SULOCHANA Vs. K SAMY	July 1, 1998
SULTAN BIRTHOWUS Vs. STATE GOVT OF TAMIL NADU	October 24, 1998
SUMAN MALAI Vs. MARIE THERESAMALAI	October 16, 1998
SUMATHIAMMA Vs. THANKAMMA	April 3, 1998
SUNDARA KRISHNAN Vs. STATE REP. BY THE INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION, CUDDALORE	February 11, 1998
SUNDARAM Vs. STATE	February 3, 1998
SUNDARAM Vs. VADIVELU	November 9, 1998
SUNDARAM AIDED ELEMENTARY SCHOOL Vs. STATE OF TAMIL NADU AND ORS.	September 4, 1998
SUNDARAM FASTENERS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 18, 1998
SUNDARARAJAN Vs. JHANSI RANI	December 22, 1998
SUNDARAVALLI AMMAL Vs. PERUMAL	August 17, 1998
SUPER SPINNING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 8, 1998
SUPERINTENDING ENGINEER TIRUVANAMALAI ELECTRICITY SYSTEM NORTH ARCOT DISTRICT Vs. S KANNAIYAN	March 25, 1998
SUPREME BIDI FACTORY Vs. SCOTCH WHISKY ASSOCIATION SCOTLAND	September 25, 1998
SUPREME PAPER MILLS LTD Vs. OWNERS	August 6, 1998
SURESH Vs. NATARAJAN	November 25, 1998
SURIYAMOORTHY Vs. STATE OF TAMIL NADU	June 10, 1998
SUSILA Vs. RAJAGOPALA PATHAR DIED	October 20, 1998
SUYAMBU Vs. STATE	February 26, 1998
SUYAMBU NADAR Vs. STATE	July 2, 1998
SWAMIMALAI DEVASTHANAM SWAMIMALAI Vs. T MARIMUTHU	January 20, 1998
SWAMINATHAN Vs. SRI SUBRAMANIASWAMI DEITY TIRUCHENDUR THROUGH THE EXECUTIVE OFFICER HOLDING HIS OFFICE IN SUBRAMANIASWAMY TEMPLE BUILDINGS	September 25, 1998
SYED BASHA Vs. P DORAIKANNU	December 4, 1998
T ANGAPPA THEVAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK MADRAS	February 20, 1998
T C NARASIMHA MUDALIAR Vs. K M NARAYANASWAMI MUDALIAR	March 30, 1998
T EASWARA RAO Vs. N E ANSARI DECD	December 1, 1998
T GNANASELVAM Vs. K RAJAMMA AND DEVAKI AMMA	January 29, 1998
T M KRISHNAMOORTHY PILIAI Vs. MANGALAM	February 17, 1998
T MANICKAM Vs. AYYANAR COFFEE AND CO	February 17, 1998
T MICHAEL Vs. GOVERNMENT OF TAMIL NADU	November 18, 1998
T N E B Vs. VASANTHA D	June 11, 1998
T P SOKKALAL RAMSAIT FACTORY P LIMITED Vs. COMMISSIONER OF INCOME TAX	April 1, 1998
T PALANISAMY GOUNDER Vs. A V G PONNUSAMY CHETTIAR	November 17, 1998
T PRAMOD WILSON Vs. HARI RAMESH	October 30, 1998
T RAGHURAMAN Vs. COMMISSIONER OF WEALTH TAX	January 28, 1998
T S KALYANARAMAN AND T S JAYARAMAN Vs. T R MEENALOCHANI	September 15, 1998
T S SRINIVASAN Vs. COMMISSIONER OF INCOME TAX	March 19, 1998
T SEETHA Vs. COMMISSIONER OF INCOME TAX	March 27, 1998
T SEVENTHILINGAM Vs. KARUR VYSIA BANK LTD TRICHY	July 24, 1998
T T GNANAMURUGAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION CHEPAUK MADRAS	October 23, 1998
T V K SALT FACTORY Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	March 17, 1998
T V S SUZUKI EMPLOYEES UNION Vs. REGIONAL DIRECTOR E S I CORPORATION	January 8, 1998
T V SUNDARAM IYENGAR AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 9, 1998
T V SUNDARARN IYENGAR AND SONS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	October 12, 1998
T V VELUSAMY Vs. STATE	October 7, 1998
T VINAYAGAM Vs. UNION OF INDIA	April 30, 1998
TA 47 MUTHALSERI PRIMARY AGRICULTURAL CO Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES, THANJAVUR	December 7, 1998
TABLETS INDIA LIMITED Vs. CANARA BANK	February 27, 1998
TABLETS INDIA LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	July 27, 1998
TAGORE EDUCATIONAL TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	April 29, 1998
TAJUNNISA Vs. K S RAMAMOORTHI	March 17, 1998
TAMIL MANILA THOZHILALAR SANGAM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD ANNA SALAI MADRAS	May 5, 1998
TAMIL NADU ANGLO INDIAN SCHOOLS TEACHERS AND STAFF ASSOCIATION CHENNAI Vs. GOVERNMENT OF TAMIL NADU	July 20, 1998
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. R BOSE	April 18, 1998
TAMIL NADU CIVIL SUPPLIES CORPORATION ANNA STAFF UNION Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	February 4, 1998
TAMIL NADU CIVIL SUPPLIES CORPORATION EMPLOYEES UNION Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	November 10, 1998
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. A THAGAVELU	January 8, 1998
TAMIL NADU CIVIL SUPPLIES CORPORATION, ANNA STAFF UNION REP BY ITS STATE GENERAL SECRETARY Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED, REP BY ITS CHAIRMAN CUM-MANAGING DIRECTOR	March 3, 1998
TAMIL NADU CO Vs. STATE OF TAMIL NADU AND OTHERS	November 5, 1998
TAMIL NADU ELECTRICITY BOARD Vs. R SUNDAR RAO	March 20, 1998
TAMIL NADU ELECTRICITY BOARD Vs. SUPERINTENDING ENGINEER ANNA ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD DINDIGUL	August 21, 1998
TAMIL NADU ELECTRICITY BOARD Vs. MAHESWARI FISH SEED FARM	August 25, 1998
TAMIL NADU ELECTRICITY THANJAVUR ELECTRICITY SYSTEM Vs. CHANDRA CHAKRAPANI	November 4, 1998
TAMIL NADU NEWSPRINT AND PAPERS LTD Vs. STATE OF TAMIL NADU	October 13, 1998
TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	February 27, 1998
TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	February 17, 1998
TAMILNADU DAIRY DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	March 30, 1998
TATA TEA LTD REGIONAL OFFICE MUNNAR KERALA Vs. STATE OF TAMIL NADU	March 18, 1998
TDICI LIMITED Vs. NEPTUNE INFLATABLES LIMITED	October 9, 1998
TEA ESTATES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	February 19, 1998
THANGA SUNDARAM Vs. CENTRAL BANK OF INDIA MOUNT ROAD BRANCH	January 29, 1998
THANGAM ALIAS THANGATHAMMAL Vs. STATE	June 15, 1998
THANGAMUTHU GOUNDER Vs. SECRETARY GOVERNMENT OF TAMIL NADU SOCIAL WELFARE DEPARTMENT FORT ST GEORGE MADRAS 600 009	October 26, 1998
THANGAPANDIAN Vs. MUTHUMARIAMMAN IDOL SOMARASAMPETTAI TRICHY TALUK	February 10, 1998
THANGARAJAN EXECUTIVE OFFICER ARULMIGHU MEENAKSHI CHOKKANATHAR TEMPLE MANNARGUDI TOWN Vs. ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT THANJAVUR TOWN AND MUNSIF	June 11, 1998
THANGAVEL PATHAR Vs. VICTOBA PATHAR	February 25, 1998
THANJAI MURASU Vs. INCOME TAX OFFICER	October 20, 1998
THANJAI MURASU P LIMITED Vs. COMMISSIONER OF INCOME TAX	January 20, 1998
THANTHI TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 3, 1998
THANTHI TRUST Vs. COMMISSIONER OF INCOME TAX	October 28, 1998
THANTHI TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 27, 1998
THANTHI TRUST Vs. COMMISSIONER OF INCOME TAX	August 4, 1998
THANTHI TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX	October 15, 1998
THE ASSISTANT COLLECTOR, CENTRAL EXCISE (PREVENTIVE) Vs. ANOOP KUMAR	April 16, 1998
THE MANAGEMENT OF PANNIMEDU ESTATE, M/S TATA TEA LTD. Vs. CHANDRA	April 20, 1998
THE STATE OF TAMIL NADU Vs. V KALYANA GURUKKAL AND ANR	August 13, 1998
THIAGARAJAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 1, 1998
THIAGASAMBANDHAM PILIAL Vs. SAVITHIRI AMMAL	November 10, 1998
THIRU AROORAN SUGARS LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED	November 12, 1998
THIRUMAGAL MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX	March 31, 1998
THIRUMANI Vs. NARAYANA PADAYACHI	March 16, 1998
THIRUMURUGA KIRUPANANDA VARIYAR THAVATHIRU SUNDARA SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST Vs. PONDICHERRY UNIVERSITY	September 9, 1998
THIRUVALLUVAR NAGAR KUDISAI VAZH NALA SANGAM Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	March 4, 1998
THOMAS GEORGE Vs. AIR ASIATIC LIMITED, REP. BY ITS VICE-PRESIDENT, RAMESH NARASIMHAM	January 22, 1998
TIAM HOUSE SERVICE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	November 27, 1998
TIRUCHIRAPALLI CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 2, 1998
TIRUCHIRAPALLI PALPORUL VIRKUM THOZHILALAR SANGAM TEPPAKULAM UNIT Vs. COMMISSIONER CORPORATION OF TIRUCHIRAPALLI TIRUCHIRAPALLI	September 17, 1998
TMT. INDRAKUMARI Vs. STATE	March 24, 1998
TODHUNTER NAGAR RESIDENTS ASSOCIATION Vs. S SELLAPPAN	February 25, 1998
TRACTORS AND FARM EQUIPMENTS LTD. Vs. STATE OF TAMIL NADU AND ANOTHER	June 29, 1998
TRADE WINGS LIMITED Vs. GARMENT HOUSE (EXPORTS), A PARTNERSHIP FIRM, S RANGANATHAN	October 16, 1998
TRADERS AND TRADERS Vs. COMMISSIONER OF INCOME TAX	March 27, 1998
TRADERS AND TRADERS Vs. COMMISSIONER OF INCOME TAX	March 25, 1998
TRIBOL ENGINEERING PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LTD	October 12, 1998
TRUST ROADLINES CHENNAI Vs. REGIONAL TRANSPORT OFFICER CHENNAI WEST CHENNAI	August 11, 1998
TTK PHARMA Vs. ROBAPHARM AG	July 31, 1998
TUTICORIN TRADING AND CREDIT CORPORATION PRIVATE LIMITED Vs. J S SUNDARARAJ	September 9, 1998
UJWAL TRANSPORT AGENCY Vs. UNION OF INDIA UOI	September 1, 1998
UMATHANU N Vs. SCHOOL COMMITTEE OF THEVANGA HIGHER SECONDARY	July 14, 1998
UNI RUBBER AND FOOTWEAR PRIVATE LIMITED Vs. STATE OF TAMIL NADU	February 5, 1998
UNION Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION EMPLOYEESTAMIL NADU CIVIL SUPPLIE CORPORATION LIMITED	September 18, 1998
UNION Vs. INDIAN OXYGEN EMPLOYEESBOC INDIA LIMITED FORMERLY INDIAN OXYGEN LIMITED	September 24, 1998
UNION BANK OF INDIA TIRUNELVELI JUNCTION Vs. MUTHIAH	December 17, 1998
UNION OF INDIA Vs. APPARSAMY	February 18, 1998
UNION OF INDIA Vs. A JANARDHANAN	February 20, 1998
UNION OF INDIA Vs. BALAJI BROTHERS	March 11, 1998
UNION OF INDIA Vs. P SAKTHIVEL SENIOR SUPERINTENDENT TELEGRAPH TRAFFIC THANJAVUR	March 24, 1998
UNION OF INDIA Vs. E UDHAYA KUMAR	October 23, 1998
UNIT TRUST OF INDIA Vs. G V FILMS LTD	March 25, 1998
UNITED BANK OF INDIA Vs. CENTRAL SCIENTIFIC SUPPLIES COMPANY LIMITED	September 24, 1998
UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA AND Vs. P SWAMINATHAN	October 5, 1998
UNIVAL SURGICAL TRADERS Vs. UNION OF INDIA	August 24, 1998
USHA ABRAHAM Vs. SUN PHARMACEUTICAL INDUSTRIES LTD., CHENNAI AND OTHERS	June 2, 1998
V A ABDUL WAHAB SAHIB DIED Vs. R A ABDUL SUBHAN SAHIB	April 2, 1998
V ABDUL KHALEEL AND CO Vs. RAMAIYAN	February 17, 1998
V ANNAMALAI Vs. AGRICULTURAL INCOME TAX OFFICER	June 24, 1998
V ARUNAGIRI Vs. DIVISIONAL ENGINEER NATIONAL HIGHWAYS THIRUVANNAMALAI	November 23, 1998
V BHASKARAN Vs. STATE OF TAMIL NADU	December 2, 1998
V BHASKARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS 6	April 30, 1998
V CHANDRAPRAKASA NADAR AND CO Vs. COMMISSIONER OF INCOME TAX	April 3, 1998
V CHELLAPPA Vs. COMMISSIONER TIRUNELVELI MUNICIPAL CORP TIRUNELVELI	March 30, 1998
V E PERIANNAN Vs. COMMISSIONER OF WEALTH TAX	June 22, 1998
V G P HOUSING PRIVATE LIMITED Vs. UNION OF INDIA	August 7, 1998
V GURUNATHAN Vs. P MUNUSAMY	February 18, 1998
V H PATEL PETITIONER Vs. P M PATEL	February 20, 1998
V K JAYALAKSHMI Vs. M S MEENAKSHI	February 23, 1998
V KARNAL DURAI Vs. STATE OF TAMIL NADU	August 21, 1998
V KATHIRVEL Vs. INCOME TAX OFFICER	August 9, 1998
V L BALAKRISHNA NAIDU Vs. COMMISSIONER OF INCOME TAX	June 15, 1998
V M NITHIYANAM Vs. COMMISSIONER OF INCOME TAX	November 13, 1998
V MANAKKAN Vs. VEERA PERUMAL	April 18, 1998
V PARAMESWARA IYER Vs. CANARA BANK	December 14, 1998
V PERIYASAMY Vs. PERI MUTHAYYA	September 9, 1998
V RAJASEKARAN Vs. UNION TERRITORY OF PONDICHERRY	June 29, 1998
V RAJENDRAN Vs. TAX RECOVERY OFFICER	November 12, 1998
V RAMALINGAM Vs. THAYAMUTHAMMAL	March 9, 1998
V RAMANATHAN Vs. REGIONAL TRANSPORT OFFICER TRICHY	January 2, 1998
V RAMANUJAM Vs. COMMISSIONER OF INCOME TAX	April 30, 1998
V RAMESH Vs. ZONAL MANAGER UCO BANK THAMBU CHETTY STREET CHENNAI	December 22, 1998
V RAVICHANDRAN Vs. R RAMESH JAYARAM	August 20, 1998
V RAVINDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS MADRAS	November 5, 1998
V S ARUNACHALAM Vs. MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM MADRAS 35	February 18, 1998
V SAMPATH Vs. PRAVEEN CHANDRA V SHAH	July 27, 1998
V SEENIVASAN Vs. RAJALAKSHMI	February 19, 1998
V SHANMUGAM Vs. FAMILY COURT MADURAI	June 22, 1998
V SIYAM SUNDAR Vs. T N BALASUBRANIAM	July 23, 1998
V SUBRAMANIA THEVAR Vs. KANNAN	January 6, 1998
V SUNDARARAJ Vs. COMMISSIONER OF INCOME TAX	March 3, 1998
V T ASOKAN Vs. BOWJIYA BEGUM	February 19, 1998
V UPENDRA Vs. STATE	August 7, 1998
V VAGEESAN Vs. D KATHIRVEL	October 27, 1998
V. KALUVAN Vs. THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE, DINDIGUL DISTRICT AND	April 23, 1998
V. MURUGAN Vs. R. SANKAR AND OTHERS	March 4, 1998
VADAPURAM SENGUNTHAR SAMUDHAYAM OF PANAPAKKAM VILLAGE Vs. ASSISTANT COMMISSIONER	June 9, 1998
VADIVELU Vs. STATE	July 20, 1998
VADIVELU MUDALIAR DIED Vs. KANNI AMMAL DIED	April 15, 1998
VALLI ALIAS VELLI Vs. STATE	September 23, 1998
VALLIAMMAL Vs. PALANIAMMAL	January 29, 1998
VALLIPATTU PRIMARY AGRICULTURAL CO OPERATIVE BANK C 1056 Vs. REGISTRAR OF CO OP SOCIETIES KILPAUK CHENNAI 10	April 24, 1998
VALLUVAR THIRAIPADA ARANGAM PALANI TOWN AND TALUK Vs. GOVERNMENT OF TAMIL NADU	July 22, 1998
VARADARAJA TEXTILES PRIVATE LIMITED COIMBATORE Vs. LABOUR COURT COIMBATOER	January 24, 1998
VARGHESE DANIAL Vs. BALAKRISHAN	August 31, 1998
VARGHESE DANIEL Vs. BALAKRISHNAN	September 14, 1998
Vasantha Vs. Sivanthi	September 11, 1998
VASANTHA AMMAL Vs. NARASIMHA NAIDU	November 9, 1998
VEERA BOYAN Vs. PONNUSAMY GOUNDER	March 2, 1998
VELIMALAI RUBBER COMPANY LIMITED Vs. STATE OF TAMIL NADU	December 23, 1998
VELMURUGAN ENGINEERS Vs. A KALIAPPAN	February 13, 1998
VENKAT NAICKEN TRUST Vs. INCOME TAX OFFICER	July 15, 1998
VENKATACHALA GOUNDER Vs. PERIYASAMY GOUNDER	February 10, 1998
VENKATACHALAM CHETTY Vs. K POOVA GOUNDER	September 25, 1998
VENKATAMMA Vs. CHANDRA	October 7, 1998
VENKITAMMAL Vs. AMIRTHAM ACHI	April 30, 1998
VIJAI NARAIN PRODUCTS PRIVATE LIMITED Vs. UNION OF INDIA	April 29, 1998
VIJAY KRISHNA K MINOR Vs. STATE OF TAMIL NADU	November 9, 1998
VIJAYAKUMARI M Vs. FINANCIAL CONTROLLER T N E B	March 24, 1998
VIJAYAN Vs. THE STATE	January 9, 1998
VIJAYAN K Vs. TAMIL NADU ELECTRICITY BOARD	October 15, 1998
VILVAMANI Vs. STATE	July 28, 1998
VIMAL VRAJLAL PAU Vs. UNION OF INDIA	December 4, 1998
VIRA BUILDERS Vs. TAMIL NADU SLUM CLEARANCE BOARD	December 11, 1998
VISALAM CHIT FUND LTD Vs. CENTRAL BANK OF INDIA	March 11, 1998
VISHANJI D FUTNANI Vs. MOHANLAL FUTNANI ALIAS MOHANLAL D FUTNANI	November 26, 1998
Vishwanathan Vs. State Of Tamil Nadu	September 16, 1998
VISWANATHAN Vs. DAVID	September 7, 1998
VOLTAS INTERNATIONAL LTD CHENNAI Vs. STERLING HOLIDAY RESORTS INTD LTD	September 23, 1998
VORION CHEMICALS AND DISTILLERIES LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	October 12, 1998
VORION CHEMICALS AND DISTILLERIES LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	August 7, 1998
W P A R RAJAGOPALAN Vs. COMMISSIONER OF WEALTH TAX	December 1, 1998
WARDEX PHARMACEUTICALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 23, 1998
WIPRO FINANCE LTD Vs. I I S C ENGINEERS PRIVATE LTD	July 8, 1998
WOCKHARDT LIMITED MUMBAI Vs. ARISTO PHARMACEUTICAL LIMITED CHENNAI	June 2, 1998
WORKMAN Vs. GENERAL MANAGER INDIA CEMENTS LIMITED	August 7, 1998
WORKMEN OF BHARAT SKIN CORPORATION Vs. PRESIDING OFFICER I ADDL LABOUR COURT	October 16, 1998
WORKMEN REP Vs. STATE OF TAMIL NADU	November 25, 1998
Y BALIAH CHETTY SONS AND CO Vs. COMMISSIONER OF INCOME TAX	April 29, 1998
Y V S TRADING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI	April 21, 1998
YUVARAJ INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX	April 20, 1998

Year 1998 of HIGH COURT OF MADRAS

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