REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A MOHAN Vs. SHANMUGHAVEL	February 21, 1997
A ABDUL ARSHATH Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI	May 14, 1997
A ALWAR NAGIAH Vs. STATE	December 5, 1997
A ARUMUGAM Vs. COMMISSIONER OF INCOME TAX	November 13, 1997
A B C IMPORTS AND EXPORTS Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE MADRAS	December 9, 1997
A C A GANAPATHI MUDALIAR Vs. ARUMUGATHAMMAL DIED	July 28, 1997
A C MUTHIAH Vs. MADRAS REFINERIES LTD	August 11, 1997
A CHIDAMBARAM Vs. STATE	December 8, 1997
A DHANAPAL Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES RAMAND REGION RAMAND	December 3, 1997
A DURAISWAMI Vs. A ARUMUGHAM	March 21, 1997
A GNANAN Vs. PALANIAPPA	February 13, 1997
A IRUDAYASAMY Vs. V PERUMAL NAIDU	January 24, 1997
A JESUDOSS INBARAJ Vs. IMAYAVARMAN	November 25, 1997
A JOSHEPH Vs. M C MOTTAYANDI	June 14, 1997
A LAKSHMINARAYANAN Vs. S S PANDIAN	June 19, 1997
A M A JABBAR Vs. T S ABDUL BARI	May 6, 1997
A PALANI AYYA UDAYAR Vs. STATE OF TAMIL NADU	June 16, 1997
A PHILOMEN RASU Vs. S KUNNA KAVANDAR	October 18, 1997
A R DEIVASIGAMANI MUDALIAR Vs. T N SOMASUNDARAM NADAR	March 11, 1997
A SADASIVAM Vs. STATE OF TAMIL NADU	July 22, 1997
A SAHADEVAN PILLAI AND ORS Vs. R VASANTHAKUMARI	September 30, 1997
A SAKTHIVEL Vs. DISTRICT COLLECTOR PERIYAR DISTRICT ERODE	April 17, 1997
A SATHAR Vs. DISTRICT COLLECTOR COIMBATORE	July 16, 1997
A SOMASUNDARAM Vs. JETHANAND CHATRUMAL	March 27, 1997
A SUBRAMANIAN Vs. PUNJAB NATIONAL BANK	July 3, 1997
A SURESH BABU ALIAS SURESH Vs. STATE	October 27, 1997
A SYED KHADER BATCHA Vs. A PICHAI CHETTIAR	February 10, 1997
A THANGAMUTHU Vs. DIRECTOR OF RURAL DEVELOPMENT MADRAS 108	February 10, 1997
A THANGAVELU Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	April 22, 1997
A V KUPPUSWAMY IYER Vs. S K SUBRAMANIAN	February 7, 1997
A V RAMAN ALIAS A VENKATARAMAN Vs. STATE	January 10, 1997
A VARGHESE Vs. CHELLAPPAN	December 8, 1997
A VIVEKANATHAN Vs. DEPUTY DIRECTOR ESTABLISHMENT CENTRAL RESERVE POLICE FORCE NEW DELHI	March 14, 1997
A. AHMED AND CO. Vs. M. ANWAR BASHA	October 27, 1997
A. ARUNACHALAM Vs. M. THANGAVELU	August 29, 1997
A. KARRUPPUSAMI AND ANOTHER Vs. S. VENUGOPAL	October 21, 1997
A. KRISHNA RAO Vs. L. S. KUMAR	December 19, 1997
A. KUPPUSAMY MUDALIAR Vs. G. SUBRAMANIA MUDALIAR AND TWO OTHER	July 25, 1997
A. PAULIAH Vs. T. GNANASIGAMANI	September 1, 1997
A. PERUMAL Vs. P. MOHAMMED SARBUDDEEN	November 5, 1997
A. PERUMAL AND ORS Vs. P. MOHAMMED SARBUDDEEN	November 15, 1997
A. SEEVALAVAN Vs. V. SUBAIAH MOOPPANAR	August 26, 1997
A. THAMBIRAN NAICKER Vs. A. SAMBASIVAM AND ORS.	December 12, 1997
A. THIYAGARAJAN Vs. R.V. SWAMINATHAN	November 28, 1997
A.G. PASUPATHY Vs. MOHAMED ISMAIL	October 14, 1997
A.K THILLAIVANAM AND A.K. DAYALAN Vs. THE DISTRICT COLLECTOR, CHENGAI ANNA DISTRICT AT KANCHEEPURAM	December 19, 1997
A.L. VELLAICHANLY Vs. THE STATE OF TAMIL NADU AND ANR.	October 29, 1997
A.M. STEEL TRADERS, REP. BY ITS PARTNERS A.M. ISMAIL AND TWO OTHERS Vs. S.M.M. MOHAMMED FATHIMATHU ZOHRA AND SEVEN OTHERS	December 22, 1997
A.M.S. MOHAMED HOUSUF Vs. TAMIL NADU WAKF BOARD BY ITS SECRETARY AND ORS.	December 3, 1997
A.P. JOHN PAULRAJ Vs. CENTRAL BOARD OF SECONDARY EDUCATION REP. BY ITS CHAIRMAN,	December 3, 1997
A.R. RAJASEKARAN Vs. C.B.I.	December 11, 1997
A.R. VENKATASAMI NAICKER AND TWO ORS. Vs. A.R.V. JAGANATHAN AND SIX ORS.	October 29, 1997
A.Y. PRABHAKAR Vs. UNION OF INDIA AND OTHERS	March 26, 1997
ABDUL FATHA Vs. VILLAYUDHAM	November 25, 1997
ABDUL HAKIM Vs. STATE OF TAMIL NADU	July 8, 1997
ABDUL HAKIM Vs. SUPERINTENDENT OF CUSTOMS PROS CHENNAI	July 10, 1997
ABDUL KADIR Vs. STATE OF TAMIL NADU REP. BY SUB	April 30, 1997
ABDUL WAHAB Vs. A SANTHANA MARY	October 1, 1997
ABHEYCHAND BHANAJI Vs. UNION OF INDIA	September 26, 1997
ABU @ ABUTHAHIR AND ANOTHER Vs. STATE OF TAMIL NADU BY ITS INSPECTOR OF POLICE, B	June 24, 1997
ADAIKALARAJ Vs. STATE REP. BY, THE INSPECTOR OF POLICE, JEEYAPURAM	February 25, 1997
ADAIKALAVAN R M Vs. STATE OF TAMIL NADU	September 25, 1997
ADAIKALRAJ Vs. STATE REP. BY THE INSPECTOR OF POLICE, JEEYAPURAM	September 12, 1997
ADAIKAM AMBALAM Vs. P RENUKA DEVI	July 30, 1997
ADHIMOOLA PADAYACHI AND ANR. Vs. ARUMUGHA PADAYACHI	November 8, 1997
ADIMOOLAM MUDALIAR Vs. PL UNNAMALAI ACHI	July 14, 1997
ADINAKARTHAR CHINTHAMANI ATHITHANAR MADAM Vs. STATE OF TAMIL NADU	September 1, 1997
ADWISE ADVERTISING PRIVATE LIMITED Vs. UNION OF INDIA	October 22, 1997
AGALAYA BHAI Vs. STATE OF TAMIL NADU	April 12, 1997
AGFA GAVERT INDIA LIMITED Vs. STATE OF TAMIL NADU	December 23, 1997
AGRITECH HATCHERIES AND FOOD LIMITED Vs. VALUABLE STEELS INDIA PRIVATE LIMITED	September 11, 1997
AGRO CARGO TRANSPORT LIMITED Vs. COMMISSIONER OF INCOME TAX	August 4, 1997
AHURA WELDING ELECTRODE MFGRS LIMITED Vs. STATE OF TAMIL NADU	August 19, 1997
AKBAR BASHA Vs. STATE OF TAMIL NADU REP. BY INSPECTOR OF POLICE RAJAPALAYAM SOUTH-POLICE STATION	September 24, 1997
ALAGARSAMY Vs. S N RAMANOORTHY	April 12, 1997
ALBERT Vs. THE STATE OF TAMIL NADU, REP. BY INSPECTOR OF POLICE, KALIAKKAVILAI, KANYAKUMARI DISTRICT	November 14, 1997
ALL INDIA DEMOCRATIC WOMENS ASSOCIATION Vs. STATE	September 30, 1997
ALL INDIA EX SERVICEMAN BANK EMPLOYEES FEDERATION TAMIL NADU Vs. UNION OF INDIA	September 15, 1997
ALTAF AHMED Vs. MINERALS AND METALS TRADING CORPORATION	March 24, 1997
ALUMINIUM INDUSTRIES LTD Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED	October 21, 1997
AMALGAMATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 27, 1997
AMEENA BI Vs. AMEER BI	March 21, 1997
AMIRTHAKUMAR Vs. STATE OF TAMIL NADU AND ANR	October 22, 1997
AMIRTHAM Vs. SUBBIAN	September 2, 1997
AMMAPATTI Vs. SPECIAL TEHSILDAR (TENANCY RECORDS) AND RECORD OFFICER, POLLACHI AND OTHERS	March 25, 1997
AMRUTANJAN LIMITED Vs. MEHTA UNANI PHARMACY AND COMPANY	July 28, 1997
AMSAVALLI Vs. INDIRA	February 24, 1997
ANANDAMMAL Vs. STATE OF TAMIL NADU	September 11, 1997
ANANDAN Vs. ARIVAZHAGAN	July 8, 1997
ANBALAGAN Vs. PERIASAMY	February 3, 1997
ANDAL POLY INDUSTRY Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	July 7, 1997
ANDHRA PRABHA P LIMITED Vs. COMMISSIONER OF INCOME TAX	September 16, 1997
ANDIAPPAN Vs. PALANIYANDI	October 28, 1997
ANNAMALAI Vs. STATE	March 26, 1997
ANNAMMA JOY DIRECTOR MVS Q FLEX CABLES LTD Vs. COLLECTOR CHENGAI MGR DISTRICT AT KANCHEEPURAM	April 30, 1997
ANNAPOORNI AMMAL Vs. APPU ALIAS V V VENKATESWARAN	July 14, 1997
ANSARI A K Vs. BHARAT OVERSEAS BANK LTD	December 10, 1997
APPADURAI Vs. STATE	January 30, 1997
ARASAPPAN Vs. INSPECTOR OF POLICE PROHIBITION ENFORCEMENT WING SIVAGANGAI P M T DISTRICT	March 14, 1997
ARASAPPAN ALIAS SHANKAR Vs. STATE	December 9, 1997
ARJUNAN Vs. STATE OF TAMIL NADU	January 30, 1997
ARUKKANI AMMAL Vs. M SUBRAMANIAM AND ANR	November 21, 1997
ARULMIGHU THANDUMARIAMMAN THIRUKKOIL Vs. ERAMMAL	December 9, 1997
ARULMIGU DHANDAYUTHAPANI SWAMI THIRUKKOIL Vs. COMMERCIAL TAX OFFICER II PALANI	September 15, 1997
ARUMUGA NADAR DIED Vs. SUBBULAKSHMI AMMAL	March 25, 1997
ARUMUGA UDAYAR Vs. SWAMIYAR ALIAS RAMASAMY UDAYAR	February 15, 1997
ARUMUGAM Vs. STATE SUB INSPECTOR OF POLICE	February 17, 1997
ARUMUGAM Vs. M S NARASAIAH	September 29, 1997
ARUMUGAM ACCUSED Vs. STATE	April 28, 1997
ARUMUGAM PILLAI AND OTHERS Vs. S. RAMACHANDRAN	December 18, 1997
ARYA ENGINEERING Vs. CORPORATION BANK	February 5, 1997
ASARAB ALI Vs. V UTHIRAPATHI	September 19, 1997
ASHOK KUMAR AND OTHERS Vs. THE STATE OF TAMIL NADU REP. BY THE INSPECTOR OF POLICE, MUDUKULATHUR, RAMANATHAPURAM DISTRICT.	September 25, 1997
ASHOK LEYLAND FINANCE LIMITED Vs. APPROPRIATE AUTHORITY	March 31, 1997
ASIAN INDUSTRIAL VALVES AND INDUSTRIES Vs. STATE OF TAMIL NADU	December 18, 1997
ASIRVADAM SAMUEL NADAR Vs. RAJA JOTHI	June 30, 1997
ASMATH BEGUM Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD MATTUR	July 3, 1997
ASSISTANT COLLECTOR OF CUSTOMS MADRAS Vs. SUN PAPER MILL LIMITED	June 24, 1997
ASSISTANT COLLECTOR OF CUSTOMS MADRAS 1 Vs. GOVINDASAMY RAGUPATHY	June 14, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHOBHA SAREE CENTRE	June 30, 1997
ASSISTANT DIRECTOR OF HORTICULTURE DIVISION ANNA Vs. ANDI AND ANOTHER	January 31, 1997
ASSISTANT GENERAL MANAGER CANARA BANK PERSONAL WING HEAD OFFICE BANGALORE Vs. S RAJAGOPALAN SENIOR MANAGER CANARA BANK SALEM MAIN ROAD NAINARPALAYAM	June 24, 1997
ASSISTANT GENERAL MANAGER PERSONNEL INDIAN BANK MADRAS Vs. AR SHANMUGAM	August 14, 1997
ASSISTANT REGISTRAR OF COMPANIES Vs. PREMIER SYNTHETICS PRIVATE LIMITED	January 6, 1997
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. STATE OF TAMIL NADU	June 24, 1997
ASVINI COLD STORAGE (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 27, 1997
ATHIANNA GOUNDER Vs. KUMARASWAMY NOW DECEASED AND R NATARAJAN	January 20, 1997
ATHIKKAN Vs. STATE	January 20, 1997
AURO FOOD LIMITED Vs. COMMISSIONER OF INCOME TAX	September 9, 1997
Ayub Khan Vs. State	December 16, 1997
AYYA NADAR JANAKIAMMAL COLLEGE Vs. A PANDIAN	July 25, 1997
AYYAPPAN Vs. KRISHNAPILLAI	April 30, 1997
AYYASWAMY ALIAS AYYAVOO GOUNDER Vs. VENUGOPAL ALIAS VENUGOPAL GOUNDER	March 6, 1997
B M FATHIMA BIBI Vs. IDRIS MOHAMMED	March 27, 1997
B M MEHTA Vs. STATE OF TAMIL NADU	August 11, 1997
B MAHENDRA JAIN Vs. C K MOHAMMED ALI	August 6, 1997
B MANGAYARKARASI Vs. DISTRICT COLLECTOR P M T DISTRICT SIVAGANGAI	August 19, 1997
B PADMAVATHI Vs. CHINNAMMAL	November 19, 1997
B SUNDARARAJAN Vs. GOVERNMENT OF TAMIL NADU	January 28, 1997
B VENKATASAMI Vs. GENERAL MANAGER SOUTHERN RAILWAY CHENNAI	December 3, 1997
B. RAMACHANDRAN Vs. B. JAYARAMAN	February 7, 1997
B. THIAGARAJAN AND ANR. Vs. K. VEDANTHAM	July 21, 1997
B.M. MEHTA AND ORS. Vs. STATE OF TAMIL NADU	November 11, 1997
BAJRANGLAL DAMANI Vs. DHANABAKIAM AMMAL (DECEASED)	September 25, 1997
BALA SEVA EDUCATIONAL AND CHARITABLE TRUST, REPRESENTED BY ITS CHAIRMAN AND MANAGING TRUSTEE, R. SETHURAMAN Vs. THE GOVERNMENT OF TAMIL NADU AND ANR.	December 17, 1997
BALA SUBRAMANIAN Vs. RSHAATH RISHA	February 10, 1997
BALAKRISHNAN Vs. H CHUNNILAL BAGMAR	September 25, 1997
BALASUBRAMANIA FOUNDRY Vs. COMMISSIONER OF INCOME TAX	November 19, 1997
BALASUBRAMANIAM ALIAS PALANIAPPAN REPRESENTED BY POWER AGENT, M. ARUMUGHAM Vs. WARAN	July 28, 1997
BALKIS AMMAL Vs. STATE OF TAMIL NADU	February 12, 1997
BANGARIMATH BROTHERS Vs. STATE OF TAMIL NADU	September 4, 1997
BANK OF MADURAI LTD Vs. M SUNDARA MAHALINGAM	January 22, 1997
BASHA REDDIAR Vs. JANARTHANUM	November 4, 1997
BEACH ESTATES Vs. LIKHAMI HOLDINGS LIMITED	April 19, 1997
BEST AND CROMPTON ENGINEERING Vs. COLLECTOR OF CUSTOMS MADRAS	February 28, 1997
BHARATH KUMAR JAIN Vs. KANTA BEN	September 4, 1997
BHARATH REFINERIES AND OIL MILLS Vs. STATE OF TAMIL NADU	September 2, 1997
BHAVANI MADHURAKAVI Vs. V CHANDRASEKARAN	April 24, 1997
BHUVANESHWARI TRADERS Vs. STATE OF TAMIL NADU	August 12, 1997
BHUVANESWARI Vs. MURAHARI DIED	March 6, 1997
BIMALCHAND Vs. RAJAMMAL	March 11, 1997
BOOPATHY Vs. STATE OF TAMIL NADU	October 24, 1997
BOSE Vs. STATE S I OF POLICE	January 10, 1997
BOSTON Vs. S A AKBAR AND	April 24, 1997
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. MURUGESH	February 14, 1997
C B M COLLEGES Vs. V R PALANISAMY	April 15, 1997
C GOVINDASAMY NAIDU Vs. REGIONAL JOINT REGISTRATR OF CO OP SOCIETY	August 29, 1997
C GOVINDRAJ Vs. DEPUTY REGISTRAR CO OP SOCIETIES KRISHNAGIRI RANGE	August 19, 1997
C H JAYAPRAKASH Vs. UNIVERSITY OF MADRAS	March 27, 1997
C JAYAPRASAD Vs. SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDA WELFARE NILAKOTTAI	April 23, 1997
C JAYARAMA REDDY DIED Vs. LAND ACQUISITION OFFICER/SPECIAL DEPUTY COLLECTOR LAND ACQUISITION CITY WORKS MADRAS	April 17, 1997
C KASINATHAN LR OF SP CHIDAMBARAM SERVAI Vs. N ATHIAPPAN SERVAI	August 27, 1997
C PONNUSAMY Vs. GOVT OF TAMIL NADU	February 4, 1997
C RAMANATHAN PETITIONER Vs. STATE	December 16, 1997
C RANGANATHAN Vs. PRESIDENT/ SECRETARY OF SCHOOL COMMITTEE OF MARUTHAMALAI SRI SUBRAMANYA DEVASTHANAM HIGHER SECONDARY SCHOOL VADAVATHI COIMBATORE	March 27, 1997
C SAMPATH KUMAR Vs. ENFORCEMENT OFFICER MADRAS	August 1, 1997
C V KANNAPPAN Vs. S L SRIKANDHAN	April 25, 1997
C. BALASUBRAMANIAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS, CHEPAUK	August 19, 1997
C. GUNASEKARAN Vs. THE CENTRAL BANK OF INDIA	August 13, 1997
C. NAGARAJAN AND OTHERS Vs. STATE OF TAMIL NADU AND ANOTHER	September 1, 1997
C. PAUL RAJ Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED AND ANR.	August 1, 1997
C. YEGAPPA CHETTY AND SONS Vs. SOUTH FREIGHT CARRIERS PVT. LTD.	August 18, 1997
C.B.M. COLLEGE BY ITS SECRETARY AND ANR. Vs. THE FEDERATION OF COLLEGE EMPLOYEES ASSOCIATION, REPRESENTED BY ITS SECRETARY	October 1, 1997
CANNANORE CO OPERATIVE SPINNING MILLS LIMITED Vs. COTTON CORPORATION OF INDIA LIMITED	November 27, 1997
CARBORANDUM COMPANY Vs. COMMISSIONER OF INCOME TAX CIT V CARBORANDUM COMPANY	November 27, 1997
CARBORANDUM UNIVERSAL LIMITED Vs. COMMISSIONER OF INCOME TAX	October 20, 1997
CARBORANDUM UNIVERSAL LTD. Vs. COMMISSIONER OF INCOME TAX	November 20, 1997
CASTROL INDIA LIMITED Vs. STATE OF TAMIL NADU	November 21, 1997
CATERPILLAR INC 100 NE Vs. JORANGE	October 1, 1997
CENTRAL BANK OF INDIA Vs. STATE OF TAMIL NADU	August 29, 1997
CENTRAL BANK OF INDIA Vs. JOSEPH	April 29, 1997
CENTURY AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER ENFORCEMENT WING KOVILPATTI	July 25, 1997
CENTURY CHEMICALS AND OILS PRIVATE LTD Vs. ESTHER MARAGATHAM	January 31, 1997
CENTURY FLOUR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 25, 1997
CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD Vs. COMMISSIONER FOR LAND ADMINISTRATION	June 20, 1997
CHAKKRATTHAI Vs. STATE OF TAMIL NADU	September 4, 1997
CHAMUNDI INTERNATIONAL Vs. UNION OF INDIA	August 14, 1997
CHANDRA Vs. RAMCHANDRAN	March 21, 1997
CHANDRAMOULI Vs. ANNAPOORANI	October 16, 1997
CHANDRAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, HOME, PROHIBITION & EXCISE, FORT ST. GEORGE, CHENNAI	September 10, 1997
CHANDRANATHAN Vs. COMMISSIONER AMBATTUR MUNICIPALITY	December 3, 1997
CHELLAMMAL Vs. ARTHANARISWARAN & OTHERS	November 20, 1997
CHELLAPPAN Vs. STATE	April 28, 1997
CHEMPLANT ENGINEERS P LIMITED Vs. COMMISSIONER OF INCOME TAX	February 18, 1997
CHERAN GROUP OF COMPANIES Vs. STATE OF TAMIL NADU	December 2, 1997
CHERAN TRANSPORT CORPORATION LIMITED COIMBATORE Vs. P O LABOUR COURT COIMBATORE	September 29, 1997
CHERAN TRANSPORT CORPORATION LIMITED, BY ITS MANAGING DIRECTOR Vs. MARUDHAMMAL	September 4, 1997
CHERAN TRANSPORT CORPORATION LTD Vs. LABOUR COURT	July 2, 1997
CHERAN TRANSPORT CORPORATION LTD Vs. TVL SRI MARAPPA BUS TRANSPORTS ERODE	January 27, 1997
CHIDAMBARAM AL. Vs. INDIAN OVERSEAS BANK, MADRAS	July 17, 1997
CHIEF EDUCATIONAL OFFICER Vs. V SUBBARAJ	June 16, 1997
CHILLIES EXPORT HOUSE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 6, 1997
CHINNAIYA GOUNDER Vs. INSPECTOR OF POLICE SULUR POLICE STATION COIMBATORE DISTRICT	June 18, 1997
CHINNASAMI Vs. BALASUBRAMANIAN	November 13, 1997
CHINNASAMI @ BOOPATHI Vs. STATE BY INSPECTOR OF POLICE	December 1, 1997
CHINNASAMI ALIAS KOMUTTI Vs. STATE	March 20, 1997
CHINNASWAMI ALIAS KOMUTTI Vs. STATE OF TAMILNADU	March 20, 1997
CHINNATHAMBIA PILLAI DIED Vs. DHARMARAJA	August 21, 1997
CHITTIRAIVEL NADAR Vs. MOOKANDI NADAR	October 13, 1997
CHOLAN ROADWAYS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	February 11, 1997
CHRISTOPHER ROSALIND ASHA VIJI RANI Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS (PROSECUTION)	November 19, 1997
CHRISTU RAJ Vs. KANAGAM alias GNANAPRAKASI	June 23, 1997
COIMBATORE PIONEER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 25, 1997
COLLECTOR OF CENTRAL EXCISE COIMBATORE Vs. SOMASUNDARAM MILLS	January 23, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. INDIA TYRE AND RUBBER COMPANY LIMITED	January 28, 1997
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. INDIAN OXYGEN LIMITED	January 28, 1997
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE MADURAI Vs. SAMUDRAM	January 28, 1997
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE TIRUCHIRAPALLI Vs. STATE OF TAMIL NADU	June 25, 1997
COMEX COMPANY Vs. COLLECTOR OF CUSTOMS MADRAS I	February 5, 1997
COMMERCIAL TAX OFFICER Vs. T V SUNDARAM IYENGAR	March 24, 1997
COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS Vs. ANNAKAVADI SAMADHI MADAM SITUATED IN CHATRAM KARUPPUR KUMBAKONAM TALUK	March 20, 1997
COMMISSIONER KOVILPATTI MUNICIPALITY Vs. TAMILARASAN	August 14, 1997
COMMISSIONER MADURAI CITY MUNICIPAL CORPORATION MADURAI Vs. PANDI	March 5, 1997
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. SOUNDARA RAJA	August 5, 1997
COMMISSIONER OF GIFT TAX Vs. JAYALAKSHMI DORAISWAMY	October 15, 1997
COMMISSIONER OF GIFT TAX Vs. NALINI SRINIVASAN	November 5, 1997
COMMISSIONER OF GIFT TAX Vs. PADMA SANTHANAM	November 5, 1997
COMMISSIONER OF GIFT TAX Vs. G VENKATASWAMY	November 4, 1997
COMMISSIONER OF GIFT TAX Vs. SUSHEELA SHANMUGASUNDARAM	December 22, 1997
COMMISSIONER OF GIFT TAX Vs. ZIAUDDIN K M	December 22, 1997
COMMISSIONER OF GIFT TAX Vs. O E ARUMUGHA MUDALIAR	December 22, 1997
COMMISSIONER OF GIFT TAX Vs. S NAGANATHAN	November 28, 1997
COMMISSIONER OF GIFT TAX Vs. A ABDUL KAYAM AND M ABDUL KHALLEL	March 31, 1997
COMMISSIONER OF GIFT TAX Vs. D SURENDRANATH REDDY	February 11, 1997
COMMISSIONER OF GIFT TAX Vs. D BASKARA REDDY	February 11, 1997
COMMISSIONER OF GIFT TAX Vs. P D KUMARESAN	February 12, 1997
COMMISSIONER OF GIFT TAX Vs. K KRISHNAKUMARI	January 28, 1997
COMMISSIONER OF GIFT TAX Vs. S MOHAMMAD HUSSAIN	January 21, 1997
COMMISSIONER OF INCOME TAX Vs. KANDASWAMY COTTAGE INDUSTRIES	January 20, 1997
COMMISSIONER OF INCOME TAX Vs. SRINIVASAN R	January 21, 1997
COMMISSIONER OF INCOME TAX Vs. V GOPALAN	January 24, 1997
COMMISSIONER OF INCOME TAX Vs. L M VAN MOPPES DIAMOND TOOLS INDIA LIMITED	January 13, 1997
COMMISSIONER OF INCOME TAX Vs. SRINIVAS AND COMPANY	January 17, 1997
COMMISSIONER OF INCOME TAX Vs. P A C RAMASAMY RAJA EDUCATION CHARITY TRUST	January 7, 1997
COMMISSIONER OF INCOME TAX Vs. MADRAS REFINERIES LIMITED	January 8, 1997
COMMISSIONER OF INCOME TAX Vs. T S SRINIVASAN	January 9, 1997
COMMISSIONER OF INCOME TAX Vs. V V A SHANMUGAM	January 7, 1997
COMMISSIONER OF INCOME TAX Vs. SIMCO METERS LIMITED	January 2, 1997
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE COMPANY LIMITED	January 2, 1997
COMMISSIONER OF INCOME TAX Vs. J STEAD AND COMPANY PRIVATE LIMITED	January 29, 1997
COMMISSIONER OF INCOME TAX Vs. HARIDOSS PURUSHOTHAMDOSS	January 29, 1997
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED	January 29, 1997
COMMISSIONER OF INCOME TAX Vs. BUSH BOAKE ALLEN INDIA LIMITED	January 30, 1997
COMMISSIONER OF INCOME TAX Vs. SIMPSON GENERAL FINANCE COMPANY LIMITED	January 28, 1997
COMMISSIONER OF INCOME TAX Vs. LOYAL TEXTILE LIMITED	January 28, 1997
COMMISSIONER OF INCOME TAX Vs. SARASWATHI V TMT	January 27, 1997
COMMISSIONER OF INCOME TAX Vs. MOHAN BREWERIES AND DISTILLERIES LIMITED	January 27, 1997
COMMISSIONER OF INCOME TAX Vs. SATHAR P LTD	February 4, 1997
COMMISSIONER OF INCOME TAX Vs. PILOT PEN COMPANY INDIA LIMITED	February 4, 1997
COMMISSIONER OF INCOME TAX Vs. INDIA RADIATORS LIMITED	February 4, 1997
COMMISSIONER OF INCOME TAX Vs. BIMETAL BEARINGS LIMITED	February 5, 1997
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC COMPANY OF INDIA LIMITED	February 3, 1997
COMMISSIONER OF INCOME TAX Vs. R BALASUBRAMANIAN	February 4, 1997
COMMISSIONER OF INCOME TAX Vs. INDIAN TEXTILE PAPER TUBE CO LTD	February 4, 1997
COMMISSIONER OF INCOME TAX Vs. O G TEXTILES P LIMITED	February 4, 1997
COMMISSIONER OF INCOME TAX Vs. INDIAN POTASH LIMITED	February 4, 1997
COMMISSIONER OF INCOME TAX Vs. SUNDARAM IYENGAR AND SONS	February 11, 1997
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS REPO LIMITED	February 11, 1997
COMMISSIONER OF INCOME TAX Vs. INDIAN TEXTILE PAPER TUBE CO LTD	February 11, 1997
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA STEEL INDUSTRIES LIMITED	February 11, 1997
COMMISSIONER OF INCOME TAX Vs. V D SWAMY AND COMPANY PRIVATE LIMITED	February 11, 1997
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE BROS P LIMITED	February 11, 1997
COMMISSIONER OF INCOME TAX Vs. VADIVEL CHETTIAR A	February 6, 1997
COMMISSIONER OF INCOME TAX Vs. T SRINIVASAN	February 6, 1997
COMMISSIONER OF INCOME TAX Vs. SUBRAMANIAN BROTHERS	February 11, 1997
COMMISSIONER OF INCOME TAX Vs. LUCAS INDIAN SERVICE LIMITED	February 18, 1997
COMMISSIONER OF INCOME TAX Vs. VEERARAGHAVA TEXTILES PRIVATE LIMITED	February 17, 1997
COMMISSIONER OF INCOME TAX Vs. D L RAMACHANDRA RAO	February 19, 1997
COMMISSIONER OF INCOME TAX Vs. KHIVARAJ MOTORS LIMITED	February 19, 1997
COMMISSIONER OF INCOME TAX Vs. PALANIAPPA ENTERPRISES	February 25, 1997
COMMISSIONER OF INCOME TAX Vs. TIRUPATTUR CO OPERATIVE SUGAR MILLS LIMITED	February 25, 1997
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK	February 25, 1997
COMMISSIONER OF INCOME TAX Vs. M BALASUBRAMANIAN	February 26, 1997
COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LIMITED	February 24, 1997
COMMISSIONER OF INCOME TAX Vs. KASTURI MILLS LIMITED	February 24, 1997
COMMISSIONER OF INCOME TAX Vs. KOUSALYA SETHURAMAN	February 24, 1997
COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS LIMITED	February 25, 1997
COMMISSIONER OF INCOME TAX Vs. SOUTHERN HYDRO CARBON LIMITED	March 31, 1997
COMMISSIONER OF INCOME TAX Vs. BALAJI ENTERPRISES	March 31, 1997
COMMISSIONER OF INCOME TAX Vs. FARIDA SHOES LIMITED	March 31, 1997
COMMISSIONER OF INCOME TAX Vs. RAAB PIPE WORKS P LIMITED	April 1, 1997
COMMISSIONER OF INCOME TAX Vs. NATIONAL PALAYACOT COMPANY	April 2, 1997
COMMISSIONER OF INCOME TAX Vs. TIRUPATHUR CO-OPERATIVE SUGAR MILLS LTD.	February 15, 1997
COMMISSIONER OF INCOME TAX Vs. D. SWAMY & CO. (P) LTD.	February 11, 1997
COMMISSIONER OF INCOME TAX Vs. V. GOPAL	January 21, 1997
COMMISSIONER OF INCOME TAX Vs. BHAVANI MILLS LIMITED	March 5, 1997
COMMISSIONER OF INCOME TAX Vs. ESSAR BULK CARRIERS LIMITED	March 5, 1997
COMMISSIONER OF INCOME TAX Vs. THIAGARAJAR MILLS LIMITED	March 5, 1997
COMMISSIONER OF INCOME TAX Vs. LAKSHMI VILAS BANK LIMITED	March 4, 1997
COMMISSIONER OF INCOME TAX Vs. M RAMAN	March 4, 1997
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MILLS COMPANY LIMITED	March 4, 1997
COMMISSIONER OF INCOME TAX Vs. JOSEPH SWAMINATHAN P	March 7, 1997
COMMISSIONER OF INCOME TAX Vs. CHROME LEATHER CO PRIVATE LIMITED	March 20, 1997
COMMISSIONER OF INCOME TAX Vs. G S R KRISHNAMURTHY	March 20, 1997
COMMISSIONER OF INCOME TAX Vs. K R NATARAJAN	March 21, 1997
COMMISSIONER OF INCOME TAX Vs. PADMAVATHI COTTON MILLS	March 20, 1997
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRABHA P LIMITED	March 19, 1997
COMMISSIONER OF INCOME TAX Vs. K P V SHAIK MOHAMMAD ROWTHER AND CO PRIVATE LIMITED	March 17, 1997
COMMISSIONER OF INCOME TAX Vs. B SAROJA DEVI	March 17, 1997
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LIMITED	March 26, 1997
COMMISSIONER OF INCOME TAX Vs. SRI GUJARATHI MANDAL	August 19, 1997
COMMISSIONER OF INCOME TAX Vs. NATIONAL PALAYACOT CO.	February 4, 1997
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MILLS CO. LTD.	April 3, 1997
COMMISSIONER OF INCOME TAX Vs. SUDARSAN CHITS (I) LIMITED	December 24, 1997
COMMISSIONER OF INCOME TAX Vs. E A RAJENDRAN	March 22, 1997
COMMISSIONER OF INCOME TAX Vs. RAMANATHAN CHETTIAR R	November 26, 1997
COMMISSIONER OF INCOME TAX Vs. LEIGN BAZAR MERCHANTS ASSOCIATION LIMITED	November 27, 1997
COMMISSIONER OF INCOME TAX Vs. D P F TEXTILES LIMITED	November 27, 1997
COMMISSIONER OF INCOME TAX Vs. SHAMSUNISSA	November 27, 1997
COMMISSIONER OF INCOME TAX Vs. ALAGAPPA COTTON MILLS	November 26, 1997
COMMISSIONER OF INCOME TAX Vs. N KANNAIYIRAM	November 26, 1997
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED	December 5, 1997
COMMISSIONER OF INCOME TAX Vs. S J S SELVALAKSHMI AMMAL	December 5, 1997
COMMISSIONER OF INCOME TAX Vs. SHANKAR YARN TRADERS	December 10, 1997
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI MILLS LIMITED	December 11, 1997
COMMISSIONER OF INCOME TAX Vs. R SETHU	December 15, 1997
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS REPCO LIMITED	November 24, 1997
COMMISSIONER OF INCOME TAX Vs. YENPEYES RUBBER P LIMITED	November 19, 1997
COMMISSIONER OF INCOME TAX Vs. T V SUNDARAM IYENGAR AND SONS LIMITED	November 26, 1997
COMMISSIONER OF INCOME TAX Vs. SAKTHI SUGARS LTD	November 14, 1997
COMMISSIONER OF INCOME TAX Vs. S G SAMBANDAM AND CO	November 14, 1997
COMMISSIONER OF INCOME TAX Vs. D RAMASAMY REDDIAR DECD	November 18, 1997
COMMISSIONER OF INCOME TAX Vs. THANTHI TRUST	November 18, 1997
COMMISSIONER OF INCOME TAX Vs. KUMARARANI SMT MEENAKSHI ACHE	November 8, 1997
COMMISSIONER OF INCOME TAX Vs. LAKHRAJ AND SONS	November 10, 1997
COMMISSIONER OF INCOME TAX Vs. MADURAI DISTRICT CO OPERATIVE BANK LIMITED	November 11, 1997
COMMISSIONER OF INCOME TAX Vs. S AYYADURAI	November 12, 1997
COMMISSIONER OF INCOME TAX Vs. K T S NAGAMANICKAM	December 22, 1997
COMMISSIONER OF INCOME TAX Vs. K T S NAGAMANICKAM CHETTIAR DECD	December 19, 1997
COMMISSIONER OF INCOME TAX Vs. FIRST LEASING CO OF INDIA LIMITED	December 19, 1997
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED	December 17, 1997
COMMISSIONER OF INCOME TAX Vs. MATHURANTAKAM CO OPERATIVE SUGAR MILLS LIMITED	December 18, 1997
COMMISSIONER OF INCOME TAX Vs. EGMORE BENEFIT SOCIETY LIMITED	December 17, 1997
COMMISSIONER OF INCOME TAX Vs. A P S PARAMESWARAN PILLAI	December 17, 1997
COMMISSIONER OF INCOME TAX Vs. SALEM TEXTILES LIMITED	December 16, 1997
COMMISSIONER OF INCOME TAX Vs. UNITED BLEACHERS LIMITED	December 22, 1997
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLEY AND CO P LIMITED	December 22, 1997
COMMISSIONER OF INCOME TAX Vs. MADURAI MILLS COMPANY LIMITED	December 23, 1997
COMMISSIONER OF INCOME TAX Vs. K P V SHAIK MOHAMED ROWTHER AND CO P LIMITED	December 23, 1997
COMMISSIONER OF INCOME TAX Vs. V GANESAN	December 23, 1997
COMMISSIONER OF INCOME TAX Vs. D LAKSHMINARAYANASWAMY	December 24, 1997
COMMISSIONER OF INCOME TAX Vs. SUDARSAN CHITS I LIMITED	December 24, 1997
COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILIZERS LIMITED	December 24, 1997
COMMISSIONER OF INCOME TAX Vs. N SRINIVASAN	December 24, 1997
COMMISSIONER OF INCOME TAX Vs. FENNER INDIA LIMITED	December 24, 1997
COMMISSIONER OF INCOME TAX Vs. PREMIER MILLS LIMITED	December 24, 1997
COMMISSIONER OF INCOME TAX Vs. HOTEL SAVERA	November 4, 1997
COMMISSIONER OF INCOME TAX Vs. D JEGADEESAN SMALLER HUF	November 5, 1997
COMMISSIONER OF INCOME TAX Vs. A C MAHESH	November 4, 1997
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LIMITED	November 5, 1997
COMMISSIONER OF INCOME TAX Vs. VELLORE ELECTRIC CORPORATION LIMITED	October 29, 1997
COMMISSIONER OF INCOME TAX Vs. KEL COMPONENTS LIMITED	October 29, 1997
COMMISSIONER OF INCOME TAX Vs. SAKTHI SUGARS LIMITED	October 29, 1997
COMMISSIONER OF INCOME TAX Vs. LUCAS INDIAN SERVICE LIMITED	November 3, 1997
COMMISSIONER OF INCOME TAX Vs. N DEENADAYALAN	November 6, 1997
COMMISSIONER OF INCOME TAX Vs. MADURA DEVAKOTTAI TRANSPORTS P LIMITED	November 3, 1997
COMMISSIONER OF INCOME TAX Vs. V RAJKUMAR	November 5, 1997
COMMISSIONER OF INCOME TAX Vs. ESTATE OF LATE KUMARARAJA MA M MUTHIAH CHETTIAR	November 7, 1997
COMMISSIONER OF INCOME TAX Vs. E I D PARRY INDIA LIMITED	November 7, 1997
COMMISSIONER OF INCOME TAX Vs. S RAJAMANI AND THANGARAJAN INDUSTRIES	November 8, 1997
COMMISSIONER OF INCOME TAX Vs. G N BADAMI	October 21, 1997
COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LIMITED	October 20, 1997
COMMISSIONER OF INCOME TAX Vs. P RAMAJAYAM	October 22, 1997
COMMISSIONER OF INCOME TAX Vs. PRITHIVI FIRE WORKS INDUSTRIES	October 22, 1997
COMMISSIONER OF INCOME TAX Vs. S K SUNDARARAMIER AND SONS	October 27, 1997
COMMISSIONER OF INCOME TAX Vs. CAUVERY SUGARS AND CHEMICALS LIMITED	October 28, 1997
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LIMITED	October 15, 1997
COMMISSIONER OF INCOME TAX Vs. M K KANNAN MARRIAGE BENEFIT TRUST	October 16, 1997
COMMISSIONER OF INCOME TAX Vs. TAMIL PUTHAKALAYAM	October 16, 1997
COMMISSIONER OF INCOME TAX Vs. HONGKONG OCEANS SHIPPING	September 30, 1997
COMMISSIONER OF INCOME TAX Vs. STANES AMALGAMATED ESTATES LIMITED	August 13, 1997
COMMISSIONER OF INCOME TAX Vs. SITALAKSHMI MILLS LIMITED	August 22, 1997
COMMISSIONER OF INCOME TAX Vs. SAVITHIRI SAM SMT	September 17, 1997
COMMISSIONER OF INCOME TAX Vs. HARIDAS BHAGATH AND CO P LIMITED	August 5, 1997
COMMISSIONER OF INCOME TAX Vs. E A RAJENDRAN	July 22, 1997
COMMISSIONER OF INCOME TAX Vs. POLLY CONTAINER INDUSTRIES	July 22, 1997
COMMISSIONER OF INCOME TAX Vs. LAKSHMI TEXTILE EXPORTERS LIMITED	July 28, 1997
COMMISSIONER OF INCOME TAX Vs. KOTHARI SUGARS AND CHEMICALS LIMITED	July 29, 1997
COMMISSIONER OF INCOME TAX Vs. PRAGATHI COMPUTER PRIVATE LIMITED	July 14, 1997
COMMISSIONER OF INCOME TAX Vs. BEST SUPPLY AGENCY	July 17, 1997
COMMISSIONER OF INCOME TAX Vs. V R DURGAMBA	July 15, 1997
COMMISSIONER OF INCOME TAX Vs. SOKKALAL T P S H	April 29, 1997
COMMISSIONER OF INCOME TAX Vs. PANDIAN CHEMICALS LIMITED	April 29, 1997
COMMISSIONER OF INCOME TAX Vs. T N K AND V EDUCATIONAL TRUST	April 17, 1997
COMMISSIONER OF INCOME TAX Vs. RAJALAKSHMI TEXTILE PROCESSORS LTD	April 15, 1997
COMMISSIONER OF INCOME TAX Vs. A RAFEEQ AHMED AND CO	April 9, 1997
COMMISSIONER OF INCOME TAX Vs. LUCAS TVS LIMITED	April 11, 1997
COMMISSIONER OF INCOME TAX Vs. PARASMAL CHORDIA	April 11, 1997
COMMISSIONER OF INCOME TAX COMMISSIONER OF WEALTH TAX Vs. RAJENDRAN C R	October 16, 1997
COMMISSIONER OF INCOME TAX CWT Vs. T R KANNAN	December 24, 1997
COMMISSIONER OF INCOME TAX WEALTH TAX Vs. K SELVARAJ	December 17, 1997
COMMISSIONER OF INCOME TAX/WEALTH TAX Vs. C R RAJENDRAN	October 16, 1997
COMMISSIONER OF LUDUKKOTTAI MUNICIPALITY Vs. V. RAMAYEE	June 23, 1997
COMMISSIONER OF WEALTH TAX Vs. M K CHANDRAKANTH	November 5, 1997
COMMISSIONER OF WEALTH TAX Vs. N THAVAMANI	November 4, 1997
COMMISSIONER OF WEALTH TAX Vs. M V ARUNACHALAM	December 11, 1997
COMMISSIONER OF WEALTH TAX Vs. P S SRIDHARAN	December 19, 1997
COMMISSIONER OF WEALTH TAX Vs. K SITALAKSHMI MINOR	November 10, 1997
COMMISSIONER OF WEALTH TAX Vs. S S MOTHILAL	November 17, 1997
COMMISSIONER OF WEALTH TAX Vs. T M JOSEPH	November 17, 1997
COMMISSIONER OF WEALTH TAX Vs. V M SP L AR ARUNACHALAM CHETTIAR	November 24, 1997
COMMISSIONER OF WEALTH TAX Vs. DEVASAHAYAM P	December 10, 1997
COMMISSIONER OF WEALTH TAX Vs. M RAJAGOPAL	March 31, 1997
COMMISSIONER OF WEALTH TAX Vs. APPUSWAMY M	February 25, 1997
COMMISSIONER OF WEALTH TAX Vs. A RAMAMOORTHY	February 24, 1997
COMMISSIONER OF WEALTH TAX Vs. S MUTHUKUMARASWAMY UDAYAR	February 18, 1997
COMMISSIONER OF WEALTH TAX Vs. K VIVEKANANTHAN	February 5, 1997
COMORIN MATCH INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 7, 1997
CONTEMNER: M BABU Vs. STATE	September 4, 1997
CONTROLLER OF ESTATE DUTY Vs. SMT. G. DHANAMANI	April 3, 1997
CONTROLLER OF ESTATE DUTY Vs. G DHANAMANI	March 4, 1997
CONTROLLER OF ESTATE DUTY Vs. M RAJENDRAN	November 11, 1997
CONTROLLER OF ESTATE DUTY Vs. LAKSHMIKANTHAMMAL DECD	October 27, 1997
COROMANDEL INDAG PRODUCTS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION II LABOUR WELFARE BOARD BUILDING	February 7, 1997
CORONATION ARTS CRAFTS Vs. STATE OF TAMIL NADU	August 4, 1997
COTTAGE INDUSTRIES, (UNIT OF SRI AUROBINDO UDYOG TRUST) SRI AUROBINDO ASHRAM, REPRESENTED BY ITS MANAGER Vs. THE UNION OF INDIA (UOI), REPRESENTED BY ITS JOINT SECRETARY, MINISTRY OF CIVIL SUPPLIES, CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION (DEPARTMENT OF CIVIL SUPPLIES)	November 27, 1997
D ANNALAKSHMI AMMAL Vs. STATE OF MADRAS	October 17, 1997
D DORAISAMY Vs. COMMISSIONER THIRUVANNAMALAI PANCHAYAT UNION THIRUVANNAMALAI	February 21, 1997
D NANDAKRISHNAN Vs. STATE OF TAMIL NADU	April 17, 1997
D P ANAND Vs. STATE OF TAMIL NADU	July 4, 1997
D ROJA Vs. COMMISSIONER CORPORATION OF MADRAS MADRAS 3	December 9, 1997
D SATHISH Vs. TAHSILDAR SIRKALI TALUKA	July 11, 1997
D SATHIYAMOORTHY Vs. STATE	October 16, 1997
D. AMUDHAVALLI Vs. N. ARUNACHALA NADAR	November 10, 1997
D. GOPAL Vs. G. RAJATHIAMMAL	November 18, 1997
D. KABALI Vs. THE JOINT SECRETARY TO GOVERNMENT OF INDIA AND CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES, MINISTRY OF AGRICULTURE (CO-OPERATION), GOVERNMENT OF INDIA,	December 23, 1997
D. MURUGESAN Vs. STATE OF TAMIL NADU AND ORS.	September 26, 1997
D. SETHU BASKARAN, LICENSEE, SHANMUGHA THEATRE Vs. THE COLLECTOR AND	September 29, 1997
DAIVID JOHN HOPKINS Vs. UNION OF INDIA	July 28, 1997
DASARATHAN Vs. SPECIAL TAHSILDAR (LA), NEIGHBOURHOOD SCHEME, SALEM	November 20, 1997
DAWEEDIYA MILADI NABI TRUST Vs. SUBBIAH PILLAI	January 20, 1997
DCP ASSOCIATES PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS CHENNAI I	December 10, 1997
DCW LIMITED Vs. STATE OF TAMIL NADU	September 29, 1997
DECCAN PIPES AND TUBES LTD Vs. SUB COLLECTOR/LAND ACQUISITION OFFICER HOSUR	March 20, 1997
DEELIPKUMAR AND CO. Vs. MULLA GULAMALI AND SAFFIA RAI DHANALIWALA TRUST BY ITS SECRETARY, SABBIR KURBAN HUSSAIN DHANALIWALA	September 24, 1997
DEEPAK L BANKER Vs. COMMISSIONER OF INCOME TAX	January 2, 1997
DEPUTY COMMANDANT AND CHIEF INSTRUCTOR, OFFICERS TRAINING ACADEMY, MADRAS Vs. COMMANDANT, OFFICERS TRAINING ACADEMY MADRAS AND ANR.	July 4, 1997
DEPUTY COMMERCIAL TAX OFFICER COIMBATORE AND OTHERS Vs. SARASWATHI THEATRE	April 22, 1997
DEPUTY COMMERCIAL TAX OFFICER HARUR Vs. DHARMAPURI DISTRICT STARCH PRODUCERS SERVICE INDUSTRIAL CO OPERATIVE SOCIETY LIMITED	August 12, 1997
DEPUTY COMMERCIAL TAX OFFICER THIRUMANGALAM Vs. CHARA MILLS	December 3, 1997
DEPUTY COMMERCIAL TAX OFFICER THUDIYALUR ASSESSMENT CIRCLE COIMBATORE Vs. R K STEELS	September 1, 1997
DEVA SUGARS LIMITED Vs. SICOM LIMITED	February 4, 1997
DEVAKI Vs. VASANTHI	February 11, 1997
DEVAKI Vs. HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT MADRAS	March 17, 1997
DEVANATHAN Vs. RAGHUNANDAN	April 10, 1997
DEVARASU Vs. STATE	October 1, 1997
DEVASIRONMANI Vs. RAJATHANGAM T	April 12, 1997
DEVASIRONMANI Vs. T RAJATHANGAM	April 1, 1997
DEVE SUGARS LIMITED Vs. SICOM LIMITED	December 8, 1997
DHANALAKSHMI AND ORS. Vs. G. MOUNA GURUSAMI NAICKER AND ORS.	November 26, 1997
DHARMALINGA ODAYAR Vs. SUNDARARAJAN (ALIAS) SUBRAMANIAN AND ORS.	October 29, 1997
DHARMAPURI DISTRICT CO-OPERATIVE SUGAR MILLS Vs. PRESIDING OFFICER LABOUR COURT VELLORE AND	January 10, 1997
DHARMARAJA Vs. CHINNATHAMBIA PILLAI (DIED) AND ORS	August 22, 1997
DIRECTOR OF GEOLOGY AND MINING GUINDY Vs. G JOHNSLY MOSES	June 16, 1997
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. C.M. KOTHARI CHARITABLE TRUST	November 4, 1997
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. C M KOTHARI CHARITABLE TRUST	April 11, 1997
DISTRICT COLLECTOR SALEM Vs. V PACHAMUTHU	July 29, 1997
DISTRICT LIVESTOCK FARM ABISHEKAPATTI Vs. V PALAVESAM	August 20, 1997
DIVISIONAL MANAGER ADVANCES SECTION II CIRCLE OFFICES CANARA BANK TEYNAMPET MADRAS Vs. ANGELINE DEVA DOSS	April 12, 1997
DIVISIONAL MANAGER ARASU RUBBER CORPORATION LIMITED CHITHAR Vs. THANGAMUTHU	April 10, 1997
DIVISIONAL MANAGER PANDIYAR TEA DIVISION Vs. PLANTATION LABOUR ASSOCIATION	September 11, 1997
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. DULASI AMMAL	June 12, 1997
DORALI GOUNDER Vs. GANESHMAL	October 29, 1997
DOSSON DAVIEW Vs. STATE OF TAMIL NADU	October 21, 1997
DR. A. SADESHKUMAR Vs. THE SECRETARY, P.G. SELECTION COMMITTEE AND	August 7, 1997
DR. B. BOOTHALINGAM Vs. S.T. HINDU COLLEGE REP. BY ITS SECRETARY,	October 1, 1997
DR. M. ARUL PITCHAI NARAYAN Vs. DEPUTY SUPERINTENDENT OF POLICE, CRIME BRANCH, C.I.D., D.G.P.S OFFICE AND ANOTHER	September 24, 1997
DR. V. SUNDARARASU Vs. THE TAMIL NADU VETERINARY AND ANIMAL SCIENCE UNIVERSITY REP. BY ITS VICE CHANCELLOR AND CHAIRMAN, BOARD OF MANAGEMENT,	July 28, 1997
DURAISAMY Vs. S. SIMON	September 25, 1997
DURAISAMY Vs. STATE	February 19, 1997
DURAISAMY GOUNDER Vs. STATE	November 25, 1997
DURAISAMY PILLAI AND ORS. Vs. MANNAMMAL AND ANR.	October 28, 1997
DURAISWAMI NAIDU Vs. KANTHAMMAL	January 27, 1997
DURAISWAMY Vs. STATE	March 10, 1997
DURAISWAMY R.M. Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ORS.	June 20, 1997
DUVENT FANS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	August 7, 1997
E DEVARANI Vs. SANTHANAM KUMAR NADAR	April 4, 1997
E KRISHNAMURTHY Vs. ABDUL JAFFAR	February 10, 1997
E M KARUPPANNAN Vs. UNION OF INDIA	July 20, 1997
E P SUBRAMANIAN Vs. G K PALANISWAMY	February 21, 1997
E PREMAN Vs. M P ANDY	January 6, 1997
E S I C Vs. DITTY KNITTERS A PARTNERSHIP FIRM	September 8, 1997
E. PADMANABHAN M.C. KARTHIKEYAN Vs. THE JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT (ADMN.) DEPARTMENT AND ANR.	August 26, 1997
E. THANGASAMY RAJA Vs. THE EXECUTIVE OFFICER, ETTAYAPURAM SELECTION GRADE TOWN PANCHAYAT	September 2, 1997
E. VALSARAJ, M.L.A. Vs. CHIEF SECRETARY CUM HOME SECRETARY, UNION TERRITORY OF PONDICHERRY,	October 29, 1997
E.C. BOSE AND CO. PVT. LIMITED Vs. TAMIL NADU ELECTRICITY BOARD	December 24, 1997
E.S. SAFIULLA Vs. COMMISSIONER, GUDIYATTAM MUNICIPALITY, GUDIYATTAM	April 10, 1997
EAGLE BRAND SOAPNUT COMPANY Vs. RANGASAMY	January 28, 1997
EMMANUEL TEACHER TRAINING INSTITUTE Vs. REGIONAL DIRECTOR SOUTHERN REGIONAL COMMITTEE NATIONAL COUNCIL FOR TEACHER EDUCATION	February 11, 1997
EMPLOYEES STATE INSURANCE Vs. THIRUVALARGAL ORAIYUR DEVANGA HANDLOOM WEAVERS	March 27, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. MESSRS COROMONDAL STEELS LIMITED	January 27, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. SOUTHERN MOTORS	August 20, 1997
EMPLOYEES STATE INSURANCE CORPORATION Vs. P N P PADMANABHAN	November 26, 1997
EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. SHANMUGHA THEATRES COIMBATORE	June 20, 1997
ENGLISH ELECTRIC CO OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	October 14, 1997
ESWARAN Vs. III ADDL LABOUR COURT MADRAS	February 11, 1997
EVEREADY INDUSTRIES INDIA LIMITED Vs. STATE OF TAMIL NADU	August 29, 1997
EXECUTIVE OFFICER NEMELI SRI ALAVANDAR NAICKER CHARITIES Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	October 18, 1997
FAIZ MOHIDEEN Vs. M S SREERAMULU CHETTY AND COMPANY	February 3, 1997
FAKIR MOHIDEEN Vs. HABIBUNNISSA	March 21, 1997
FAROOK TEXTILES Vs. BAJRAN SINTHETICS PVT LTD	December 19, 1997
FIRST INCOME TAX OFFICER Vs. RADHAKRISHNA STORES STATONERY AND BOOK MERCHANTS	September 2, 1997
FOOD CORPORATION OF INDIA Vs. THIRUVALANGADU AGRICULTURAL SERVICE CO OPERATIVE SOCIETY LIMITED THIRUVALANGADU TANJAVUR	July 1, 1997
FOOD CORPORATION OF INDIA Vs. K DURAIPANDIAN AND SONS TRANSPORT CONTRACTORS	February 10, 1997
FOREST RANGER, GUDALUR RANGE Vs. S. PEER MOHAMMED PATHAR	June 17, 1997
G ANBALAGAN Vs. MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED	February 5, 1997
G BALASUNDARAM Vs. LAKSHMI AMMAL	February 10, 1997
G K RAVI Vs. COMMISSIONER OF INCOME TAX	November 26, 1997
G KANNAN Vs. D F SAMUEAL	January 20, 1997
G MANOHARAN Vs. K A LAKSHMANAN	April 12, 1997
G N BADAMI Vs. COMMISSIONER OF INCOME TAX	October 21, 1997
G NATARAJAN Vs. STATE	April 30, 1997
G SUBBURAJ Vs. STATE OF TAMIL NADU	October 23, 1997
G SUNDARARAJ ACHARI Vs. HINDUSTAN PETROLEUM CORPORATION LTD	March 3, 1997
G THIYAGARAJAN Vs. STATE	November 24, 1997
G VARADAN Vs. CHIEF JUDICIAL MAGISTRATE TIRUCHIRAPALLI	February 7, 1997
G. GANAPATHY PURATCHI DASAN Vs. Y. SUDHAKAR REDDY REPRESENTED BY POWER AGENT B.N. ANAND	September 15, 1997
G. RAJENDRABABU Vs. THE SUPERINTENDING ENGINEER, FISHING HARBOUR	November 18, 1997
G. SASTHA Vs. G. GOMATHI AMMAL	July 29, 1997
G. SELVAMANI Vs. THE DISTRICT REVENUE OFFICERS-CUM-REVISIONAL AUTHORITY	November 27, 1997
G. SINGARAVEL NAIDU Vs. S. GOVINDASAMY MUDALIAR	December 15, 1997
G. VASANTHA Vs. SOUTH ARCOT DISTRICT CO	July 28, 1997
G.P.V. LAKSHMI AMMAL CHARITY TRUST Vs. THE IMPERIAL TEXTILES	September 29, 1997
GANAPATHI PILLAI Vs. STATE THROUGH INSPECTOR OF POLICE, TRAFFIC INVESTIGATION, NAGERCOIL	November 8, 1997
GANAPATHY ALIAS GANESAN Vs. STATE	February 13, 1997
GANAPATHY VELAR Vs. MURUGESAN	April 17, 1997
GANESAN Vs. RAJANAYAGAM	September 24, 1997
GANESAN Vs. STATE	January 27, 1997
GANESH AGENCIES Vs. O R ABDULRAHIM	January 31, 1997
GEETHA SHENOVA Vs. STATE OF TAMIL NADU	January 21, 1997
GEETHA SHENOVA Vs. STATE OF TAMIL NADU	January 22, 1997
GENERAL EXPORTERS Vs. CIT	September 11, 1997
GENERAL EXPORTERS Vs. COMMISSIONER OF INCOME TAX	December 19, 1997
GENERAL INSURANCE CORPORATION LTD Vs. ALL INDIA INSURANCE SC/ST EMPLOYEES ACTION	August 11, 1997
GENERAL MANAGER EVEREADY INDUSTRIES INDIA LTD Vs. EVEREADY INDUSTRIES EMPLOYEES UNION	August 11, 1997
GENERAL MANAGER INTEGRAL COACH FACTORY Vs. V G DASARATHAN	February 4, 1997
GENERAL MANAGER PALLAVAN TRANSPORT CORPORATION METRO Vs. A K ANANTHACHARI	February 19, 1997
GENERAL MANAGER SOUTHERN RAILWAY MADRAS Vs. CHINTADRIPET BOYS HIGHER SECONDARY SCHOOL	April 28, 1997
GENERAL MANAGER, INDIA CEMENTS LTD. Vs. SUBRAMANIAN N.S.	September 29, 1997
GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS AND OTHERS Vs. INDUSTRIAL TRIBUNAL, MADRAS AND OTHERS	August 1, 1997
GLENBURN ESTATE LIMITED Vs. STATE OF TAMIL NADU	August 26, 1997
GNANASEKARAN ALIAS SEKAR Vs. STATE	January 10, 1997
GODREJ AND BOYCE MANUFACTURING CO. LTD., MADRAS Vs. PRESIDING OFFICER, LABOUR COURT, MADRAS AND ANR.	September 19, 1997
GOLDEN GRANITES Vs. K V SHANMUGAM	October 16, 1997
GOMATHI AMMA Vs. MADHUSOODANAN NAIR	January 3, 1997
GOMATHI ANIMAL Vs. PITCHAMMAL	March 25, 1997
GOODA SRINIVASALU NAIDU Vs. COLLECTOR OF CHENGLEPUT AT KANCHEEPURAM	February 13, 1997
GOPINATH AND ANR. Vs. DISTRICT REVENUE OFFICER AND ORS.	December 18, 1997
GOVERNMENT OF TAMIL NADU Vs. D THIRUPATHY	March 4, 1997
GOVERNMENT OF TAMIL NADU Vs. RAMARAJ REDDIAR	March 18, 1997
GOVERNMENT OF TAMIL NADU Vs. M ANANCHU ASARI	September 16, 1997
GOVERNMENT OF TAMIL NADU Vs. M NATARAJAN	July 31, 1997
GOVINDAN Vs. STATE	March 20, 1997
GOVINDAN ALIAS GOVINDASWAMY Vs. STATE	March 5, 1997
GOVINDAN CHETTIAR Vs. AKILANDAM ALIAS SEETHALAKSHMI	March 7, 1997
GOVINDARAJ Vs. SHANMUGHAM	March 7, 1997
GOVINDARAJ Vs. ANJAN KUMAR BHADURI	June 14, 1997
GOVT OF T N Vs. RAMARAJ REDDIAR	March 18, 1997
GREENHAM ESTATE (P.) LTD. Vs. STATE OF TAMIL NADU	April 17, 1997
GREENHAM ESTATE P LIMITED Vs. STATE OF TAMIL NADU	April 11, 1997
GREENHAM ESTATES P LIMITED Vs. STATE OF TAMIL NADU	September 2, 1997
GREENHAMS ESTATE PRIVATE LIMITED Vs. STATE OF TAMIL NADU	August 14, 1997
GUNASEKARAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION, SALEM	July 29, 1997
H CHUNNILAL BAGMAN Vs. STATE OF TAMIL NADU	September 12, 1997
H LIAKATH ALI AND ANR Vs. KARAIKAL MUNICIPALITY REPRESENTED BY THE COMMISSIONER	September 30, 1997
H.B. VINOBHA Vs. THE MANAGING DIRECTOR, HINDUSTAN PHOTO FILMS	September 12, 1997
H.D. EXPORTERS Vs. UNION OF INDIA (UOI) AND ORS.	November 27, 1997
H.P.A. INTERNATIONAL AND ORS. Vs. STATE BANK OF INDIA AND ANR.	November 27, 1997
H.T.L. LTD., MADRAS Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES, MADRAS AND OTHERS	August 30, 1997
HAJ MOHAMED Vs. ASMA UMMAL	March 5, 1997
HAMOSONS Vs. COMMISSIONER OF INCOME TAX	March 4, 1997
HAMSA PATEL Vs. S BALAKRISHNAN	February 19, 1997
HANIFF SHABBIR BROTHERS Vs. COLLECTOR OF CUSTOMS	September 12, 1997
HARIHARAPUTHRA PLANTATIONS LIMITED Vs. STATE OF TAMIL NADU	December 1, 1997
HATHIJA NACHIAR Vs. DISTRICT REGISTRAR NAGAPATTINAM	January 27, 1997
HEADMISTRESS GOVT GIRLS HIGH SCHOOL Vs. MAHALAKSHMI MINOR	February 18, 1997
HENRI ISIDORE Vs. COMMISSIONER OF INCOME TAX	October 29, 1997
HINDU BAKTHA JANA SABAI, REPRESENTED BY ITS PRESIDENT Vs. STATE OF TAMIL NADU AND ORS.	July 17, 1997
HINDUSTAN PETROLEUM CORPORATION LIMITED BOMBAY Vs. B SARAVANAN	February 24, 1997
HINDUSTAN TELEPRINTERS LIMITED Vs. A S MOHAMED YUSUF	April 30, 1997
HONEST CORPORATION Vs. STATE OF TAMIL NADU	December 16, 1997
HOTEL DE BROADWAY Vs. SNOW WHITE INDUSTRIAL CORPORATION	January 28, 1997
HYDERABAD LAMPS LIMITED Vs. ASIATIC OXYGEN LIMITED	December 22, 1997
INCOME TAX OFFICER Vs. R M SEVUGAPERUMAL	September 29, 1997
INCOME TAX OFFICER Vs. RADHAKRISHNA STORES, STATIONERY AND BOOK MERCHANTS AND ORS.	September 2, 1997
INDIA FORGE AND DROP STAMPINGS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 20, 1997
INDIA PISTONS LTD. Vs. C. KUMARASWAMY	August 22, 1997
INDIAN BANK Vs. P S EVALAPPAN	March 18, 1997
INDIAN ORGANIC CHEMICALS LIMITED MADRAS Vs. RADHA VENKATARAMAN	April 12, 1997
INDIAN OVERSEAS BANK STAFF CANTEEN WORKERS UNION Vs. INDIAN OVERSEAS BANK	October 1, 1997
INDIAN TEXTILE PAPER TUBE COMPANY LIMITED Vs. STATE OF TAMIL NADU	August 4, 1997
INDIRA AMMAL Vs. REVENUE DIVISIONAL OFFICER DHARMAPURI DISTRICT AT DHARMAPURI	January 28, 1997
INDIRA COTTON MILLS P LIMITED CHROMEPET MADRAS 44 Vs. COMMISSIONER OF INCOME TAX TAMIL NADU II MADRAS	January 31, 1997
INDITAL CONSTRUCTION MACHINERY LTD. Vs. UNION OF INDIA (UOI) AND ANR.	November 3, 1997
INSPECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. AL VEERAPPAN	January 18, 1997
INSPECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. V NAGARATHINAM	July 22, 1997
INSPECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. S M RAMASAMY	June 14, 1997
INSURANCE INSPECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. UTHAM CHAND	July 17, 1997
IRULAPPAN Vs. MEENAKSHISUNDARAM	September 10, 1997
ISMAIL Vs. STATE	October 17, 1997
J JAYALALITHA Vs. HER EXCELLENCY THE GOVERNOR OF TAMIL NADU RAJ BHAVAN GUINDY MADRAS 32	October 1, 1997
J JAYALALITHA Vs. ARCOT N VEERASAMY	April 30, 1997
J JERMONS Vs. ALIMMAL	March 27, 1997
J RUTH Vs. C MANI	December 5, 1997
J RUTH Vs. C MANI	December 15, 1997
J SAMUEL Vs. S MATHISA PANDIAN	December 22, 1997
J THANGAVELU Vs. STATE OF TAMIL NADU	April 11, 1997
J. HENRY SURESH DAVID Vs. USHA MARTILDA	December 9, 1997
J. JAYALALITHA Vs. THE COMMISSIONER, CORPORATION OF CHENNAI "RIPON BUILDINGS" CHENNAI-3	September 16, 1997
J. JAYALALITHA Vs. THE STATE	December 16, 1997
JAGADEESAN D Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD AND	February 3, 1997
JAGANATHAN AND OTHERS Vs. THE TAHSILDAR, POLLACHI AND OTHERS	February 6, 1997
JAI SUDHARASAN Vs. BAR COUNCIL OF TAMIL NADU	April 15, 1997
JANAB K MOHAMED HUSSAIN COMMISSIONER AND RECEIVER FOR THE ESTATE OF LATE M T KUMARASWAMI MUDALIAR IN O S NO 25 OF 1955 SUB COURT TRIUNELVELI 109 AZAD ROAD TIRUNELVELI TOWN Vs. DALAVAI A RAMASWAMI MUDALIAR	February 21, 1997
JANARDANA MILLS LTD Vs. TEXTILE COMMISSIONER GOVT OF INDIA BOMBAY	August 6, 1997
JAWAHARPURAM DEVANGA WEAVERS CO OPERATIVE PRODUCTION AND SALE SOCIETY SOCIETY LTD Vs. STATE OF TAMIL NADU	April 11, 1997
JAYALAKSHMIAMMAL Vs. L VENKATARAMAIAH	April 7, 1997
JAYARAM METAL WORKS REPRESENTED BY ITS PARTNER SUBRAMANIAN Vs. G. JAGANATHAN AND ANR.	November 4, 1997
JAYARAMAN Vs. STATE	November 26, 1997
JEWEL COMPLEX A REGISTERED PARTNERSHIP FIRM Vs. KARNATAKA CO OPERATIVE HANDLOOM WEAVERS FEDERATION LIMITED	July 8, 1997
JHANSI RANI AND ORS. Vs. THE SECRETARY, THE DIRECTOR OF GOVERNMENT EXAMINATIONS AND ORS.	November 17, 1997
JOHN CLARANCE Vs. STATE OF TAMIL NADU	November 10, 1997
JOHN DAVID Vs. STATE	March 6, 1997
JOHN KENNEDY Vs. STATE OF TAMIL NADU	September 13, 1997
JOHN PAULRAJ A P Vs. CENTRAL BOARD OF SECONDARY EDUCATION REP	December 3, 1997
JOHN SYLEM Vs. CHANTHANAMUTHU PILLAI	June 3, 1997
JOHNSON Vs. JAYA PUSHPARANI AND ANOTHER	January 10, 1997
K A S SENTHILNATHAN Vs. UNION OF INDIA	January 28, 1997
K ALAGAPPAN PADAYATCHI Vs. V ALAGAPPAN PADAYATCHI	October 27, 1997
K ANBUTHURAI Vs. STATE OF TAMIL NADU	March 21, 1997
K ARUMUGAM Vs. STATE OF TAMIL NADU	March 26, 1997
K ARUNACHALAM Vs. STATE OF TAMIL NADU	February 25, 1997
K BALAKRISHNA RAO Vs. SOUTHERN RAILWAY MADRAS EGMORE MADRAS	February 7, 1997
K GOVINDA BHATT Vs. COMMISSIONER OF INCOME TAX	March 4, 1997
K GOVINDARAJ Vs. ASHWIN BARAI	August 19, 1997
K GOVINDRAJ Vs. ASWHIN BARAI	August 9, 1997
K JAYALAKSHMI AMMAL Vs. S M BALASUNDARAM	February 24, 1997
K K C TEXTILE MILLS Vs. MAIZE PRODUCTS AHMEDABAD	December 9, 1997
K KASTHURI Vs. C ALAVUTHEEN RAVUTHAR	March 21, 1997
K L N KRISHNAN Vs. COMMERCIAL TAX OFFICER	August 13, 1997
K LEELA Vs. STATE	August 27, 1997
K LEELA KUMAR Vs. GOVERNMENT OF INDIA	April 7, 1997
K LOGAMBAL Vs. V V SAKUNTHALA	February 24, 1997
K M A ABDUL KABEER Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE NEW DELHI	September 29, 1997
K M KHADA MYDOON Vs. STATE OF TAMIL NADU	August 1, 1997
K M M KADAR HUSSAIN Vs. O M R SELVARAJ	March 20, 1997
K M PARTHASARATHY Vs. REVENUE DIVISIONAL OFFICER	July 24, 1997
K MANJULA Vs. VASANTHA AND ORS	August 30, 1997
K MURUGAVEL Vs. STATE	July 16, 1997
K MUTHURAMALINGAM Vs. STATE	June 19, 1997
K N SADAGOPAN Vs. T C GOVINDARAJAN	August 19, 1997
K PADMABHAN Vs. MUNICIPAL COMMISSIONER PATTUKKOTTAI MUNICIPALITY	November 8, 1997
K PREMKUMAR Vs. RAJANGAM	April 29, 1997
K R LAKSHMANAN Vs. TAMIL NADU CRICKET ASSOCIATION MADRAS	May 7, 1997
K R MOTILAL Vs. COMMISSIONER OF INCOME TAX	October 27, 1997
K R SRINIVASAN Vs. S LAKSHMI	March 4, 1997
K R VENKATESALU Vs. WEALTH TAX OFFICER	June 26, 1997
K RAJAGOPAL Vs. M THIAGARAJAN	October 29, 1997
K RAMACHANDRAN Vs. STATE OF TAMIL NADU	February 26, 1997
K RAMAKRISHNAN Vs. BHARAT PETROLEUM CORPORATION LTD	August 6, 1997
K RAMALINGAM I P S INSPECTOR GENERAL OF PRISONS ANNA SALAI MADRAS Vs. STATE	June 14, 1997
K RAMDOSS Vs. RUKMANI AMMAL	November 14, 1997
K S ALAGARSAMY Vs. P NATARAJAN	January 10, 1997
K S RAMAN Vs. STATE OF TAMIL NADU	August 21, 1997
K S RAMASWAMY ASARI Vs. STATE OF TAMIL NADU	April 3, 1997
K SAMIKKANU Vs. UNION OF INDIA	January 24, 1997
K SENTHAMARAI Vs. STATE	November 18, 1997
K SUSEELA GOMATHI Vs. GOVERNMENT OF TAMIL NADU	September 15, 1997
K U IBRAHIM Vs. B M A SUKOOR	April 1, 1997
K UMA MAHESH Vs. STATE OF TAMIL NADU	November 21, 1997
K V SHANMUGAM AND Vs. STATE OF TAMIL NADU	April 30, 1997
K VASUDEVAN Vs. STATE OF TAMIL NADU	August 27, 1997
K VELAPPAN Vs. MANAGEMENT OF PERR STEELS P LTD	March 3, 1997
K VENKATANARASIMHAN Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD CHENNAI	July 11, 1997
K ZUNAIDEEN Vs. AMEENA BEGUM	March 21, 1997
K. ALAGAPPAN PADAYACHI REPRESENTED BY POWER AGENT K. CHINNYYA Vs. V. ALAGAPPA PADAYACHI	July 27, 1997
K. BAKTHAVATSALAM NAIDU AND ORS. Vs. KANCHANADEVI AND ANR.	October 1, 1997
K. CHENNAIYAN Vs. MUNIAMMAL AND OTHERS	January 31, 1997
K. KALYANI Vs. THE CHAIRMAN, CHENGALVARAYA NAICKER TRUST AND ORS.	September 9, 1997
K. KUMAR NAICHER Vs. STATE OF TAMIL NADU AND ORS.	November 27, 1997
K. LAKSHMI Vs. K. SEETHAPATHY	December 3, 1997
K. MANI Vs. L. INDUMATHI	July 21, 1997
K. MANOHARAN Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENTS	October 29, 1997
K. MOHAMED DAWOOD Vs. MAHAMED DAWOOD ROWTHER	September 10, 1997
K. PICHAI MOHIDEEN Vs. M.K.M. ABDUL HAKKIM	November 21, 1997
K. PRABAKAR Vs. V. RAJAPPAN AND OTHERS	January 17, 1997
K. RAJENDRAN Vs. THE CHARIRMAN, TAMIL NADU ELECTRICITY BOARD AND ORS.	September 24, 1997
K. S. BHUVANESWARI Vs. THE SPECIAL TAHSILDAR FOR LAND ACQUISITION II AND OTHERS	March 26, 1997
K. SANTHANAM Vs. D. RADHAKRISHNAN AND ORS.	October 1, 1997
K. VASUDEVA NAIDU Vs. RAVI AND ORS.	December 24, 1997
K.C. NITHYA Vs. STATE OF TAMIL NADU REP. BY SECRETARY EDUCATION DEPARTMENT, MADRAS-9,	December 23, 1997
K.M. PARTHASARATHY Vs. SUBADRA	April 2, 1997
K.R.S. SELVARAJ SWAMIKANNU Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND ORS.	October 28, 1997
KALAISAMY NADAR Vs. STATE OF TAMIL NADU	November 17, 1997
KALANG Vs. STATE OF MADHYA PRADESH	August 1, 1997
KALIAMMAL Vs. STATE	February 13, 1997
KALIAMMAL Vs. GANAPATHY APPAN	January 6, 1997
KALIAPPAN Vs. V DURAI	October 20, 1997
KALIMUTHU PILLAI Vs. VELUSAMI	February 17, 1997
KALIVARADHAN Vs. STATE	January 2, 1997
KALIYA PERUMAL Vs. STATE	December 12, 1997
KALIYA PERUMAL Vs. STATE	December 2, 1997
KALLAKURICHI AGRICULTURAL AND MARKETING SOCIETY LIMITED KALLAKURICHI Vs. P RENGABASHIYAM	August 8, 1997
KALPANA POONGOTHAI (MINOR), REP. BY MOTHER AND GUARDIAN, MRS. AMSAVENI Vs. L. KALIANAN	August 18, 1997
KALRAYAN HILLS TRIHAL Vs. KALRAYAN HILLS PANCHAYAT UNION	April 10, 1997
KALYAN GANGATHARA JAWAHAR Vs. GOVERNMENT OF TAMIL NADU	February 24, 1997
KAMALA Vs. LAKSHMIAMMAL AND ANR.	November 13, 1997
KAMARAJ T. Vs. DHARANI CEMENTS LTD. AND ANOTHER	April 12, 1997
KAMU ALIAS KAMALA AMMAL Vs. M MANIKANDAN MINOR	January 3, 1997
KANCHANA Vs. S RAMASAMI	March 25, 1997
KANDASAMY Vs. VALLUVAR FINANCIERS REPRESENTED BY ITS MANAGING PARTNER, CHEYYAR	September 2, 1997
KANNAMMA Vs. Y SUBRAMANIAM	February 20, 1997
KANNAMMAL Vs. JOSEPH SAM	June 30, 1997
KANNAMMAL Vs. BAGYAMMAL	December 16, 1997
KANNAN Vs. STATE REP	August 12, 1997
KANNAN AND ORS. Vs. THE COMMISSIONER, PANRUTI MUNICIPALITY	September 4, 1997
KANNAPPA MUDALIAR DIED Vs. AYYASWAMI GOUNDER DIED	November 26, 1997
KANTHIMATHY PLANTATIONS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	November 14, 1997
KANYAKA PARAMESWARI DEVASTHANAM AND CHARITIES Vs. MEHTA ELECTRICALS	April 24, 1997
KARUPPAIAH S. AND OTHERS Vs. CHENNAI DOCK LABOUR BOARD	August 30, 1997
KARUPPIAH ALIAS KABIR Vs. DISTRICT MAGISTRATE AND THE DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT	August 21, 1997
KARUPPUSAMY Vs. MUNIAPPA KUDUMBAN	November 24, 1997
KARUPPUSAMY PILLAI Vs. SWAMI SUBRAMANIA CHETTIAR	August 22, 1997
KAUSALYA AMMAL Vs. VALLIAMMAL AMMAL AND ANR.	September 24, 1997
KAVERI OIL AND FERTILIZERS Vs. DEPUTY COMMERCIAL TAX OFFICER PARK ROAD CIRCLE ERODE	March 10, 1997
KAWALITY LEATHER WORKS BY ITS PROPRIETORS AND ORS. Vs. R.M. LAKSMANA DAS	August 28, 1997
KERALA STATE SMALL INDUSTRIES DEVELOPMENT AND EMPLOYMENT CORPORATION LIMITED Vs. STATE OF TAMIL NADU	September 30, 1997
KHIVRAJ MOTORS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	April 11, 1997
KHUZEMA MOHAMMAD MAMUWALA Vs. SHABBIR TAHERBHAI RANIJIWALA	November 18, 1997
KHUZEMA MOHD MAMUWALA Vs. SHABBIR TAHERBHAI RANIJIWALA	September 17, 1997
KIL KOTAGIRI TEA AND COFFEE ESTATES COMPANY LIMITED Vs. STATE OF TAMIL NADU	January 28, 1997
KIRLOSKAR BROTHERS LIMITED Vs. STATE OF TAMIL NADU	August 20, 1997
KOMALAM K NAIR Vs. TIRUVALLUVAR TRANSPORT CORPORATION MADRAS	February 27, 1997
KONAVAYAN Vs. STATE	October 21, 1997
KOTHARI AND SONS INDUSTRIES PRIVATE LIMITED Vs. M V SUBRAMANIAN ASST CIT	July 22, 1997
KOUSALYA AMMAL Vs. VALLIAMMAI AMMAL	September 24, 1997
KOVILPILLAI NADAR Vs. TIRESHA AMMAL	February 5, 1997
KRISHNA FABRICS Vs. STATE OF TAMIL NADU	September 19, 1997
KRISHNA RAJ Vs. RAJASEKAR	January 24, 1997
KRISHNAMMAL Vs. PERIASAMY	February 7, 1997
KRISHNAN N Vs. STATE OF TAMIL NADU	August 26, 1997
KUMAR Vs. STATE	July 10, 1997
KUMAR ALIAS SELVAKUMAR Vs. P B THIRUNAVUKKARASU	August 29, 1997
KUMARAN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 4, 1997
KUMUDHAVALLI AND OTHERS Vs. MANAGEMENT OF LONDON RUBBER CO. (INDIA) LTD. AND ANOTHER	November 6, 1997
KUNAL ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 10, 1997
KUPPA KONAR Vs. PANCHAMI ASARI AND ANR.	December 23, 1997
KUPPUSWAMY NAIDU Vs. KUPPUSWAMY NAIDU	June 14, 1997
KUTHALINGAM Vs. JAHIRHUSSAIN	April 12, 1997
L CHANARAJ Vs. T RAJAMMAL	August 6, 1997
L KUPPUSAMY Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD VILLUPURAM	August 12, 1997
L NARAYANAN CHETTIAR AL PERTANAN SHANMUGHAM Vs. R M LOGANATHAN AND AL LAKSHMANAN	April 2, 1997
L SETHURAMAN Vs. KARUNAKARAN	March 12, 1997
L SONKADHIR Vs. P THIYAGARAJAN	December 20, 1997
L SRINIVASAN CHETTIAR Vs. L SANTHANAM CHETTIAR	April 12, 1997
L. SUNDARESA NAICKER Vs. BABY AMMAL	August 27, 1997
L. VEDACHALA MUDALIAR (DIED) AND OTHERS Vs. S. NATESA MUDALIAR AND OTHERS	March 21, 1997
LAKSHMANAN Vs. STATE	February 14, 1997
LAKSHMANAN Vs. VELLAIYAN	January 10, 1997
LAKSHMI Vs. RENUKA AND ORS.	July 21, 1997
LAKSHMI Vs. DEPUTY COMMISSIONER OF LABOUR COMMISSIONER WORKMENS COMPENSATION MADRAS	July 16, 1997
LAKSHMI Vs. STATE	October 24, 1997
LAKSHMI AMMAL (DIED) AND ORS. Vs. J. VICTOR AND ORS.	October 18, 1997
LAKSHMI G MENON Vs. UNION OF INDIA	November 18, 1997
LAKSHMI MACHINE WORKS LIMITED Vs. L M W WORKERS UNION	January 29, 1997
LAKSHMI MACHINE WORKS LIMITED UNIT I Vs. L M W WORKERS UNION COIMBATORE	January 20, 1997
LAKSHMI MACHINE WORKS LTD Vs. PRESIDING OFFICER LABOUR COURT	July 16, 1997
LAKSHMI RICE MILLS Vs. DISTRICT REVENUE OFFICER MADURAI	March 7, 1997
LAKSHMINARASIMHASWAMI DEVASTHANAM Vs. STATE OF TAMIL NADU	September 2, 1997
LANCO PACKERS Vs. STATE OF TAMIL NADU	December 24, 1997
LAND ACQUISITION OFFICER/SUB COLLECTOR TINDIVANAM Vs. KUPPUSWAMI NAIDU	February 19, 1997
LAND COMMISSIONER CHEPAUK MADRAS Vs. RAJESWARI	February 13, 1997
LAND COMMISSIONER EZHILAGAM MADRAS Vs. R MAHADEVAN	March 19, 1997
LATE S. AWAKANNU BY LR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 20, 1997
LAWRENCE AND MAYO INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU	December 4, 1997
LEENA LALITCHAND Vs. SUB COLLECTOR AND ACCOMMODATION CONTROLLER COIMBATORE	February 17, 1997
LEKSHMIAMMAL Vs. S NAGALEKSHMIAMMAL	March 7, 1997
LIMENAPH CHEMICALS Vs. UNION OF INDIA	June 23, 1997
LOGANATHAN Vs. STATE	February 3, 1997
LORDS AND ANGELS TEACHER TRAINING INSTITUTE Vs. STATE OF TAMIL NADU	February 11, 1997
LUCAS TVS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 11, 1997
M A CHIDAMBARAM Vs. COMMISSIONER OF WEALTH TAX	December 18, 1997
M BOSE Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE NEW DELHI	July 15, 1997
M C KUPPUSWAMY Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI	November 20, 1997
M DHANASEKARAPANDIAN Vs. NADAR MAHAJANA SANGAM	January 9, 1997
M G VENUGOPAL Vs. REVENUE DIVISIONAL OFFICER POLLACHI COIMBATORE DISTRICT	July 8, 1997
M GOPIKRISHNAN Vs. EMPLOYEES STATE INSURANCE CORPORATION	March 5, 1997
M J SARAVANAPERUMAL Vs. STATE OF TAMIL NADU	October 6, 1997
M JAGANATHAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD	August 26, 1997
M JAYAMOHAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	November 25, 1997
M JESU THIAGARAJ Vs. STATE OF TAMIL NADU	April 30, 1997
M K MOOKA VELAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT	February 27, 1997
M K SANKARAN Vs. S BIRLASEKARAN	November 21, 1997
M KANDAIYAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	April 15, 1997
M KRISHNAN Vs. DISTRICT COLLECTOR ERODE DISTRICT ERODE	November 6, 1997
M L PUJARA Vs. STATE OF TAMIL NADU	April 2, 1997
M LAKSHMI Vs. K SEETHAPATHY TECHNICIAN BAGGAGE AND SHIPPING PLANT MADRAS FERTILIZERS LIMITED MADRAS 68	December 3, 1997
M LAKSHMI NARAYANAN Vs. CHAIRMAN OIL AND NATURAL GAS COMMISSION	January 28, 1997
M MAGUDAPATHI Vs. MANAGER AND CORRESPONDENT SAVARIYAPPA UDAYAR MEMORIAL HIGHER SECONDARY SCHOOL RAYAPPANPATTI MADURAI DISTRICT	July 17, 1997
M MARIMUTHU Vs. PRINCIPAL KENDRIYA VIDYALAYA MANDAMPAM CAMP C M F R I CAMPUS RAMNAD DISTRICT	August 1, 1997
M MUJIBULLA Vs. UNION OF INDIA AND ANOTHER	July 11, 1997
M MUNIYANDI AND Vs. COLLECTOR THIRUVELLORE	August 14, 1997
M N C DAVID Vs. COMMISSIONER LAND ADMINISTRATION	February 11, 1997
M N RAJARAMAN Vs. REVENUE DIVISIONAL OFFICER KUMBAKONAM	July 4, 1997
M P ABDUL HAMEED AND CO PUDUVAYAL Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED MADRAS	March 25, 1997
M P KANOI Vs. PALANI PROP M P BUILDERS RESIDING AT V 28 A ZAKARIA COLONY MAIN ROAD CHOOLAIMEDU CHENNAI 24	December 15, 1997
M P MARIAPPA NADAR Vs. STATE OF TAMIL NADU	January 21, 1997
M PALANISAMY Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	November 14, 1997
M PARTHASARATHY Vs. MADURAI KAMARAJ UNIVERSITY	March 13, 1997
M PRASAD Vs. STATE OF TAMIL NADU	April 30, 1997
M R SUBRAMANIAN Vs. STATE OF TAMIL NADU	March 18, 1997
M RAHIMKAN Vs. DEPUTY COMMISSIONER OF LABOUR COMMISSIONER FOR WORKMENS COMPENSATION R T O OFFICE COMPOUND COIMBATORE	April 4, 1997
M RAJAMANICKAM Vs. BHARAT HEAVY ELECTRICALS LTD	April 16, 1997
M RAMALAKSHMI REDDY Vs. COMMISSIONER OF INCOME TAX	February 21, 1997
M RAMALINGAM Vs. N THANGAVELU	February 28, 1997
M RAVINDRANATH Vs. APPROPRIATE AUTHORITY	August 8, 1997
M S D THENRAJA Vs. EXECUTIVE OFFICER CANTONMENT ST THOMES MOUNT CHENNAI	January 30, 1997
M S NADAR ALIAS SUBRAMANIYA NADAR Vs. S SARASWATHI	June 14, 1997
M S P RAJAH Vs. STATE OF TAMIL NADU	August 28, 1997
M S P RAJES Vs. STATE OF TAMIL NADU	September 26, 1997
M S RAJENDRAN Vs. UNION OF INDIA	December 10, 1997
M SEKAR Vs. GOVERNMENT OF TAMIL NADU	August 8, 1997
M SHANMUGHASUNDARAM Vs. N T P SUBBURAYA CHETTIAR	December 10, 1997
M V P B NAMMALWAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT MADRAS	April 17, 1997
M V S SASTRY Vs. COMMISSIONER OF INCOME TAX	February 6, 1997
M VAIKUNDARAJ Vs. STATE OF TAMIL NADU	January 2, 1997
M. ANANDHAN Vs. A.P. DOSS	September 29, 1997
M. ARASU Vs. THE SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION	October 1, 1997
M. BHASKAR Vs. THE REGISTRAR, UNIVERSITY OF MADRAS AND ANR.	July 25, 1997
M. DHANALAKSHMI Vs. GOVERNMENT OF TAMIL NADU BY THE COMMISSIONER AND SECRETARY HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ANR.	August 21, 1997
M. GANESAN AND ANR. Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, AND ORS.	December 4, 1997
M. JAGANATHAN Vs. PALLAVAN TRANSPORT CORPORATION LTD.	September 3, 1997
M. KARUPPANNA GOUNDER Vs. C. VISUVASAM AND ORS.	July 17, 1997
M. MOHAMMED ABDULLA Vs. TAMIL NADU HOUSING BOARD, REPRESENTED BY ITS SECRETARY, NANDANAM	August 12, 1997
M. MUNUSAMY Vs. SRI VEDANTHA DESIKAR DEVASTHANAM AND ORS.	August 5, 1997
M. NATARAJAN CHETTIAR Vs. M. GURUSAMY AND ANOTHER	April 21, 1997
M. PALANIVELU Vs. P.V. DHANDAPANI, PROPRIETOR, VEERAPPAH TRANSPORT AND ANR.	December 29, 1997
M. PONNUSAMY AND 42 OTHERS Vs. THE DISTRICT COLLECTOR ERODE DISTRICT, ERODE,	November 6, 1997
M. PRASAD Vs. THE STATE OF TAMIL NADU AND ORS.	April 27, 1997
M. RATHINAVELU Vs. S. UDAYASANKARAN	August 21, 1997
M. SANJEEVA MOORTHY Vs. THE REVENUE DIVISIONAL OFFICER	September 3, 1997
M. SELVI Vs. RANGACHARI	December 10, 1997
M. SHANMUGHASUNDARAM Vs. N.T.P. SUBBURAYA CHETTIAR	October 10, 1997
M. SIVATHANU Vs. BAR COUNCIL OF TAMIL NADU	September 22, 1997
M.K. SHANMUGHAM Vs. THE DISTRICT COLLECTOR AND	September 4, 1997
M.K.M. ABDUL HADI Vs. M. MANIMARAN AND ORS.	September 19, 1997
M.M. SASTRI Vs. ELAPPAN	July 17, 1997
M.M.RM. FIRM BY ITS MANAGING PARTNER SMT. SIKAPPAI ACHI Vs. HAJA BEEVI AND ORS.	December 16, 1997
M.R. MURALI Vs. JEETMUL JAICHANDAL (P) LTD. AND ORS.	December 24, 1997
M.S. MANI Vs. M.S. SADASIVA IYER AND OTHERS	January 7, 1997
M.S. SWAMINATHAN Vs. STATE BY INSPECTOR OF POLICE, NEEDAMANGALAM POLICE STATION, NAGAI-QUAID-E-MILLETH DIST.	November 19, 1997
M/S. NEELANKANTAN BROTHERS CONSTRUCTION PRIVATE LIMITED Vs. DIVISIONAL ENGINEERS (NII) NO. 11, DIVISION MADURAI-2,	July 2, 1997
M/S. SCIENTIFIC COMPOUNDS & PROCESSES PRIVATE LIMITED Vs. M/S. NATIONAL SOAPNUT WORKS BANGALORE	October 18, 1997
MA THI CHOLAR Vs. SUNDARARAJAN	July 2, 1997
MADAN Vs. STATE	March 10, 1997
MADASAMY Vs. ASSISTANT CONSERVATOR OF FORESTS	June 12, 1997
MADATHUPATTI WEAVERS COOPERATIVE PRODUCTION AND Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 1, 1997
MADHYA PRADESH ELECTRICITY BOARD Vs. KLEN AND MARSHALLS, MANUFACTURERS AND EXPORTS LIMITED	December 12, 1997
MADRAS LABOUR UNION Vs. BINNY LIMITED	April 12, 1997
MADRAS REFINERIES LIMITED Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED	March 18, 1997
MADURA COATS LIMITED Vs. UNION OF INDIA	November 3, 1997
MADURAI CITY MUNICIPAL CORPORATION MADURAI Vs. T KANDASAMY SECRETARY OF THE MIDDEY MEALS CENTRE FOR THE SCHOOL VIZ SARAVANA BHAVA THIRUMURUGAN PRIMIARY SCHOOL WEST MADURAI	May 13, 1997
MADURAI DISTRICT CO-OPERATIVE SPINNING MILLS LTD Vs. P PANDIAN	March 27, 1997
MADURAI DISTRICT EMPLOYEES CO-OPERATIVE CREDIT SOCIETIES EMPLOYEES UNION Vs. THE MANAGER OF TVS EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD.,	September 10, 1997
MAHARAJA ELECTROBRIGHT ENGG Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT AND INVESTMENT CORPORATION LTD	May 6, 1997
MALARAVAN Vs. K REGHUPATHY	December 8, 1997
MALLADI DRUGS AND PHARMACEUTICALS LIMITED Vs. TUBER PHURMA CHEMICALS LIMITED	February 14, 1997
MALLIGA Vs. A P KATHIJA BEEVI	April 12, 1997
MALLIGA Vs. STATE	October 28, 1997
MALLUR SIDDESWARA SPINNING MILLS (P) LIMITED Vs. STATE OF TAMIL NADU	October 21, 1997
MALLUR SIDDESWARA SPINNING MILLS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	October 21, 1997
MAMUNDIRAJ N Vs. BHARAT HEAVY ELECTRICALS LIMITED TRICHY	November 5, 1997
MANAGEMENT AGRICULTURAL RESEARCH STATION TAMIL Vs. COMMISSIONER OF LABOUR	December 12, 1997
MANAGEMENT AGRICULTURAL RESEARCH STATION TAMIL NADU AGRICULTURAL UNIVERSITY VELAYUTHAPURAM KOVILPATTI Vs. COMMISSIONER OF LABOUR AUTHORITY UNDER SEC 51 OF THE TAMIL NADU SHOPS AND ESTABLISHMENTS ACT 1947 LABOUR WELFARE BOARD BUILDINGS D M S COMPOUND MADRAS	December 19, 1997
MANAGEMENT BOYS TOWN SOCIETY TIRUMANGALAM Vs. V PALANI	March 17, 1997
MANAGEMENT OF BHARAT MOTORS N.R. PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI AND ORS.	July 11, 1997
MANAGEMENT OF CARBORANDUM UNIVERSAL LIMITED Vs. PRESIDING OFFICER	June 13, 1997
MANAGEMENT OF CONNEMARA HOTEL, SPENCER INTERNATIONAL HOTELS LTD., MADRAS Vs. PRESIDING OFFICER, III ADDITIONAL LABOUR COURT, MADRAS AND ANOTHER	November 6, 1997
MANAGEMENT OF ESWARAN AND SONS ENGINEERS (P) LIMITED Vs. III ADDI LABOUR COURT, MADRAS	February 11, 1997
MANAGEMENT OF LAKSHMI MACHINE WORKS LIMITED Vs. PRESIDING OFFICER LABOUR COURT	July 16, 1997
MANAGEMENT OF THANJAVUR TEXTILES LTD Vs. PRESIDING OFFICER	November 18, 1997
MANAGER DELUXE ROADLINES ERODE Vs. JAINULLABUDEEN	April 25, 1997
MANAGER EMPLOYEES Vs. SEEPATHAM CHAND CHORDIA	June 19, 1997
MANAGING DIRECTOR (METRO), PALLAVAN TRANSPORT CORPORATION LTD. Vs. KALAVATHY	April 7, 1997
MANAGING DIRECTOR ANNA TRANSPORT CORPORATION LTD Vs. REVATHI	March 26, 1997
MANAGING DIRECTOR DHEERAN CHINNAMALAI TRANSPORT CORPORATION TRICHY Vs. THANGARAJU	March 13, 1997
MANAGING DIRECTOR THIRUVALLUVAR TRANSPORT CORPORATION Vs. LALITHA	February 7, 1997
MANAGING DIRECTOR, THIRUVALLUVAR TRANSPORT CORPORATION Vs. HIDAYATHULLAH	August 11, 1997
MANGALORE GANESH BEEDI WORKS Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS	July 1, 1997
MANI Vs. STATE THROUGH SUB INSPECTOR OF POLICE, TUTICORIN, V.O.C. DISTRICT	October 16, 1997
MANIAPPAN Vs. STATE	November 3, 1997
MANICKKAM Vs. RAMASAMY	September 26, 1997
MANIMEGALAI SOCIAL WELFARE ASSOCIATION BY ITS DEPUTY SECRETARY (LEGAL SECTION), A.V. RAMAN Vs. THE MANAGING DIRECTOR, DR. AMBEDKAR TRANSPORT CORPORATION AND	September 11, 1997
MANJINI Vs. RAJAKUMARI	July 8, 1997
MANJULA Vs. MANI	August 11, 1997
MANOHAR ENTERPRISES Vs. STATE OF TAMIL NADU	September 30, 1997
MANOHARAN Vs. STATE	March 24, 1997
MANOHARAN AND ANOTHER Vs. STATE, BY INSPECTOR OF POLICE, THIRUKAZHUKKUNDRAM POLICE STATION	September 12, 1997
MANONMANIAN SUNDARANAR UNIVERSITY Vs. KUMARAGURUBARA SWAMIGAL ARTS COLLEGE	July 11, 1997
MARAPPA GOUNDER Vs. PALANIAMMAL	April 30, 1997
MARIAMMAL Vs. P. RAMADOSS AND ORS.	April 9, 1997
MARIAMMAL Vs. M. RAMASUBRAMANIAM	July 25, 1997
MARIAMMAL AND P RAMADOSS Vs. STATE	April 9, 1997
MARIANAYAGAM Vs. STATE	March 4, 1997
MARY JOHN AND ANR. Vs. RATNABAI AND ANR.	October 22, 1997
MARY STELLA Vs. THE DISTRICT EMPLOYMENT OFFICER	December 19, 1997
MASILAMANI Vs. THE INSPECTOR OF POLICE (LAW & ORDER) WEST THANJAVUR POLICE STATION, THANJAVUR	February 14, 1997
MATHEWS ASHWANTH GOVEAS Vs. DIRECTOR OF TECHNICAL EDUCATION CHENNAI	August 20, 1997
MAY GEORGE Vs. SPECIAL TAHSILDAR LAND ACQUISITION INDUSTRIAL ESTATE	December 4, 1997
MCDOWELL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 2, 1997
MEENAKSHI METAL INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION HAVING REGIONAL OFFICE AT MADRAS	April 10, 1997
MESSRS JEWEL COMPLEX A REGISTERED PARTNERSHIP FIRM Vs. MESSRS KARNATAKA CO-OPERATIVE HANDLOOM WEAVERS FEDERATION LIMITED	July 8, 1997
MESSRS STANDARD METAL INDUSTRIES Vs. INDIAN OVERSEAS BANK	March 31, 1997
METAL POWDER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 7, 1997
METTUR CHEMICALS PODHU THOZHILALAR SANGAM METTUR Vs. CHEMPLAST SANMAR LIMITED METTUR	July 11, 1997
MINOR SHANMUGAM Vs. KARUPPIAH ALIAS KARUPPANNAN	October 27, 1997
MISS T K ANURADHA Vs. SECRETARY TO GOVERNMENT TAMIL NADU DEPARTMENT OF EDUCATION	April 3, 1997
MOHAMED ABDULLAH Vs. K.A.M. ANWAR ALI	July 28, 1997
MOHAMED BADHUSA Vs. STATE OF TAMIL NADU	November 6, 1997
MOHAMMED ALIAS BAWA SAHIB AND ANR. Vs. B. VIMALCHAND AS MANAGER AND KARTHA OF JOINT FAMILY	December 22, 1997
MOHAMMED ARIF AND ORS. Vs. K.P.R. JAFARULLAH	December 2, 1997
MOHAMMED FAROOK Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TIRUCHIRAPALLI	October 21, 1997
MOHAMMED MOHIDEEN Vs. MUTHUKUMARA THEVAR	April 25, 1997
MOHAN ETC. Vs. MEENAVATHI NAHAR	September 9, 1997
MOHANDASS Vs. STATE	November 19, 1997
MOTI AND COMPANY Vs. STATE OF TAMIL NADU	August 13, 1997
MOUNT STUART TEA ESTATE AND AMAR COFFEE PLANTATION Vs. COMMISSIONER OF INCOME TAX	August 7, 1997
MRS. LOGASUNDARI Vs. THE DISTRICT COLLECTOR AND ORS.	September 4, 1997
MRS. MARAYEE AMMAL Vs. STATE OF TAMIL NADU AND ORS.	August 8, 1997
MUNIAPPAN Vs. STATE OF TAMIL NADU	January 21, 1997
MUNIAPPAN Vs. STATE	January 22, 1997
MUNUSAMY Vs. PERUMAL DHANALAKSHMI ALIAS SANTHRABAI	August 28, 1997
MUNUSAMY NADAR AND ANR. Vs. GANAPATHY CHETTIAR	December 15, 1997
MURUGAN Vs. STATE	January 28, 1997
MURUGESAN Vs. SUBRAMANIA GOUNDER	July 1, 1997
MUTHAMMAL Vs. GURUNATHAN	October 24, 1997
MUTHAMMAL Vs. THAMBURATI	January 10, 1997
MUTHAYYAN Vs. ROOPANARAYANA PILLAYAR DEVASWAM REP. BY ITS TRUSTEES, KUZHITHURAI, M. NEELAKANTA PILLAI, K. MUTHUKRISHNAN AND AYYAN PILLAI	December 15, 1997
MUTHIAH M M Vs. CONTROLLER OF ESTATE DUTY	December 24, 1997
MUTHU THANGIAH THEVAR RICE MILL OORANIPURAM ORATHANAD TALUK THANJAVUR DISTRICT Vs. MARIYAYEE	February 12, 1997
MUTHUKRISHNAN Vs. RAMAIAN	November 24, 1997
MUTHUVEL NAINAR Vs. D.A. HATHEEJA BEEBI AND ORS.	October 28, 1997
N ANANDURAI Vs. DIVISIONAL EXCISE OFFICER KARUR	September 9, 1997
N DHANALAKSHMI Vs. S EKANATHAN PROPRIETOR EKNATH REAL ESTATES	September 18, 1997
N DHANALAKSHMI Vs. DISTRICT REVENUE OFFICER SALEM	August 8, 1997
N K MOHNOT Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 9, 1997
N NALLASENAPATHI SARKARAI MANDRADIAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	September 4, 1997
N NIRMALA Vs. NELSON JAYAKUMAR	January 21, 1997
N RAJAMMAL DIED Vs. P MARAGATHAMMAL	April 12, 1997
N RAJIAH Vs. STATE	February 21, 1997
N SAMIKANNU Vs. DISTRICT COLLECTOR OF PUDUKOTTAI PUDUKOTTAI	August 22, 1997
N SIVADASAN Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF	April 2, 1997
N SRINIVASAN Vs. STATE OF TAMIL NADU	October 1, 1997
N V SUBRAMANIAN Vs. ADDITIONAL COLLECTOR SALEM DISTRICT	January 21, 1997
N VELAPPAN NAIR Vs. COMMISSIONER OF PROHIBITION AND EXCISE MADRAS 5	September 4, 1997
N. JANAKI AND ANR. Vs. S. JAYALATCHUMI	November 3, 1997
N. KANNAN Vs. VASANTHA	February 28, 1997
N. MANOHARAN Vs. THE DIRECTOR OF TOWN AND COUNTRY PLANNING AND ORS.	December 8, 1997
N. PREIMALA Vs. K. RAMALINGAM	December 11, 1997
N. SANKARAN Vs. R. RAMADOSS	August 20, 1997
N.R. JANARDHANAM Vs. MANJULA PANNEERSELVAM	September 15, 1997
NAGAMMAL COTTON MILLS Vs. STATE OF TAMIL NADU	September 1, 1997
NALLA GOUNDER Vs. V M SOMASUNDARAM	March 5, 1997
NALLAIAH Vs. PANNEER SELVAN	December 2, 1997
NALLATHAMBI NADAR (DIED) AND ANR. Vs. SANTHA BAI AND ORS.	December 23, 1997
NALLU Vs. PUSHPAM AND ANR.	December 12, 1997
NANJAMMAL Vs. MARAPPA GOUNDER	May 21, 1997
NANJAMMAL AND ORS. Vs. MARAPPA GOUNDER AND ANR.	July 21, 1997
NARANG INDUSTRIES LTD Vs. ASHOK LEYLAND FINANCE LTD	July 21, 1997
NARAYANA REDDIAR Vs. ALAGAMMAL	June 14, 1997
NARAYANAKUMAR JAIN Vs. UNION OF INDIA	March 7, 1997
NARAYANAN Vs. STATE	February 26, 1997
NATARAJAN CHETTIAR Vs. VENKATACHALAM	December 4, 1997
NATIONAL AGROCHEM PRODUCTS Vs. STATE OF TAMIL NADU	September 16, 1997
NATIONAL INSURANCE CO LIMITED Vs. A KALA MOHAN AND ANOTHER	March 11, 1997
NATIONAL INSURANCE CO LTD Vs. KATHAMUTHU BRIGHT INDUSTRIES TRICHY	April 7, 1997
NATIONAL INSURANCE CO LTD GOBICHETTIPALAYAM Vs. RAVINDRAN	March 25, 1997
NATIONAL INSURANCE CO. LTD. TRICHY, REP, BY MANGER Vs. SULOCHANA AND OTHERS	August 21, 1997
NATIONAL STUDIOS Vs. PREMA KALYANASUNDARAM	February 19, 1997
NATIONAL TEXTILE CORPORATION Vs. BANK OF MADURA LIMITED	June 17, 1997
NEEDLE INDUSTRIES I PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	February 5, 1997
NEW AMBADI ESTATES PRIVATE LIMITED Vs. STATE OF TAMIL NADU	December 2, 1997
NEW COLOMBO STORES BY ITS PARTNERS AND OTHERS Vs. HAJA MOHIDEEN AND THREE OTHERS	September 19, 1997
NEW INDIA ASSURANCE COMPANY Vs. KURSHEED	September 16, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARI	September 27, 1997
NEW INDIA ASSURANCE COMPANY LIMITED MADURAI Vs. SELVARAJAMANI	March 13, 1997
NEW INDIA ASSURANCE COMPANY LTD Vs. KUPPAMMAL	March 26, 1997
NEW INDIA ASSURANCE COMPANY LTD POLLACHI BRANCH Vs. KALIAMMAL	April 7, 1997
NEW INDIA ASSURANCE COMPAY LIMITED Vs. VASANTHAMANI	February 20, 1997
NICCO CORPORATION LTD. Vs. CETHAR VESSELS LTD.	July 4, 1997
NIRAMATHI NAICKAR Vs. KAMBALAM NAICKER	January 24, 1997
NOORJAHAN BIBI Vs. ABDUL WAHAB RAWTHER	January 21, 1997
NORTH ARCOT DISTRICT CO OPERATIVE SUPPLY AND MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 9, 1997
NORTH ARCOT DISTRICT CO OPERATIVE SUPPLY AND MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 13, 1997
NPUREESWARASWAMI KOIL DEVASTHANAM Vs. COURT OF THE REVISION AUTHORITY AND DISTRICT REVENUE OFFICER THANJAVUR	February 6, 1997
NUNNI H. ADVANI Vs. THE CHIEF CONTROLLING AUTHORITY	July 23, 1997
OPERATIVE SPINNING MILLS LIMITED Vs. MADURAI DISTRICT CO P PANDIAN	March 27, 1997
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED MADRAS Vs. J P SAHAYANATHAN INSANE	January 27, 1997
ORIENTAL INSURANCE CO LTD Vs. T PITCHAIMANI	December 17, 1997
ORIENTAL INSURANCE COMPANY LTD. Vs. S. MARIYAL	July 30, 1997
P AMBROSE Vs. PUNJAB NATIONAL BANK THANJAVUR	October 28, 1997
P BALASUBRAMANIAM Vs. STATE OF TAMIL NADU	September 25, 1997
P BARICK Vs. SPENCERS AND COMPANY LIMITED	April 7, 1997
P GANAPATHY Vs. D PAUL RAJ	December 19, 1997
P GANDHIMATHY Vs. DISTRICT COLLECTOR KARUR	September 11, 1997
P GEETHA Vs. STATE OF TAMIL NADU	August 8, 1997
P GOPIRATHNAM Vs. FERRODOUS ESTATE PVT LTD	December 8, 1997
P K PERIYASAMY NADAR Vs. S SAKTHIVEL	June 14, 1997
P KARTHIKEYAN Vs. S ANANTHANARAYANAN	June 14, 1997
P L MANI Vs. M M THENAPPA CHETTIAR	February 5, 1997
P M VIJAYAKUMAR Vs. MONARA CHITS P LTD	October 21, 1997
P MADHESWARAN Vs. RANI	January 28, 1997
P MANICKAM Vs. STATE OF TAMIL NADU	August 18, 1997
P MEENAMBAL Vs. R RAJESWARI	April 30, 1997
P MOHAN Vs. STATE OF TAMIL NADU	February 14, 1997
P N A HYDER ALI Vs. STATE OF TAMIL NADU	November 10, 1997
P N VENGATESAN Vs. NADA ILAMADY	February 11, 1997
P NAGAPPAN Vs. P SUBBARAYAN	February 21, 1997
P NAGARAJAN Vs. PANDURANGAN	April 30, 1997
P PERUMAL NAIDU Vs. KRISHNASWAMY NAIDU	November 17, 1997
P R MUNUSWAMY NAIDU Vs. V VENKATESAN	February 13, 1997
P R S SRINIVASAN Vs. S GANESH KUMAR	April 29, 1997
P R SUNDARI ACHI Vs. COMMISSIONER OF WEALTH TAX	November 28, 1997
P RAMASAMY Vs. COMMISSIONER OF INCOME TAX	September 19, 1997
P S K KANAGARAJ Vs. KAMARAJ	April 30, 1997
P S MUTHUSWAMY KOUNDER Vs. P S RAMALINGAM	February 14, 1997
P SELVAMONY Vs. STATE OF TAMIL NADU	October 1, 1997
P SHANMUGANATHAN Vs. REGISTRAR TAMIL UNIVERSITY THANJAVUR	March 10, 1997
P SUNDARAMAMA REDDY Vs. CORPORATION OF MADRAS	April 9, 1997
P T RAJAN Vs. STATE	August 20, 1997
P TALAMALAI CHETTY Vs. RATHINASAMY	February 4, 1997
P V ANANDA SWARUP AND ORS Vs. REGISTRAR HIGH COURT OF JUDICATURE AND ANR	August 22, 1997
P. CHELLAPPAN NADAR Vs. PANCHAYAT UNION AND ANR.	December 24, 1997
P. ELANGOVAN Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (HIGHER SECONDARY), OFFICE OF THE DIRECTOR OF SCHOOL EDUCATION AND ANR.	December 18, 1997
P. GANDHI RAJA Vs. PACKYA SUNDARAMBAL	November 20, 1997
P. GOVINDARAJU PADAYACHI & ANOTHER Vs. VIJAYAKUMARA VIJAYA OPPILLADA MALAVURAYA NAYANAR & OTHERS	July 14, 1997
P. JAGANATHA PILLLAI AND ANOTHER Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, ARIYALUR AND THE SPECIAL TRIBUNAL FOR CO-OPERATIVE CASES, MADURAI	August 14, 1997
P. JAYARAMAN ALIAS P.J. RAMAN AND ANR. Vs. STATE OF TAMIL NADU AND ORS.	September 12, 1997
P. PARIMILA Vs. THE DIVISIONAL ENGINEER, HIGHWAYS AND RURAL WORKS DEPARTMENT AND ANR.	November 28, 1997
P. PERIASAMY Vs. STATE	December 12, 1997
P. RAMAN (DIED) AND OTHERS Vs. STATE TAMIL NADU AND OTHERS	March 12, 1997
P. RENGARAJAN Vs. SANTHI	June 16, 1997
P. VIJAYAKUMAR Vs. STATE BY ASSISTANT COLLECTOR, CENTRAL EXCISE DEPARTMENT, COIMBATORE	August 1, 1997
P.M. GNANAVELU Vs. R.V. KOTHANDAN	November 5, 1997
P.S. SUBRAMANIAN Vs. K.L. LAKSHMANAN AND OTHERS	July 10, 1997
P.V. SUBBIAH NAIDU Vs. THE GOVERNMENT OF TAMIL NADU AND ANR.	September 16, 1997
PADMANABHAN AND ORS. Vs. THE UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY TO THE REVENUE DEPARTMENT, GOVERNMENT OF UNION TERRITORY OF PONDICHERRY AND ANR.	November 11, 1997
PADMAVATHY AND ANOTHER Vs. N. NARAYANAN	November 7, 1997
PADMINI JAYASUNDAR Vs. N S CHANDRASEKARAN	January 24, 1997
PALAIAMMAL MINOR Vs. PICHIYAN	December 2, 1997
PALANIAMMAL Vs. SAPPANI PILLAI	August 13, 1997
PALANIAMMAL Vs. THE DISTRICT MAGISTRATE	November 10, 1997
PALANIAMMAL DIED Vs. PASUMAYIL	March 21, 1997
PALANIAPPA TRANSPORTS Vs. COMMISSIONER OF INCOME TAX	September 18, 1997
PALANICHAMY Vs. FOREST RANGE OFFICER CUMBUM MADURAI DISTRICT	December 15, 1997
PALANISAMI PILLAI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT	February 27, 1997
PALANISAMY Vs. A PALANISWAMI	March 12, 1997
PALANISAMY Vs. STATE	January 17, 1997
PALLAVAN TRANSPORT CORPORATION LTD. Vs. SESHAMMAL	September 10, 1997
PALSAMY NATTANMAI Vs. VADAMALAI AYEE DIED	April 30, 1997
PANDIAN ROADWAYS CORPORATION LTD. Vs. SANKARAMMAL	September 8, 1997
PANKAJAM AMMAL AND ORS. Vs. THULASIDOSS AND ANR.	December 24, 1997
PAPANASAM LABOUR WELFARE ASSOCIATION HIGHER SECONDARY SCHOOL VIKRAMASINGAPURAM Vs. CHIEF EDUCATIONAL OFFICER TIRUNELVELI	November 24, 1997
PAPPATHI ACHI Vs. NARAYANASWAMI	April 7, 1997
PARANJOTHI SHANMUGHAM Vs. MOHAN BREWERIES AND DISTILLERIES LIMITED	October 23, 1997
PARENTS/GUARDIANS ASSOCIATION OF KARUNYA INSTITUTE OF TECHNOLOGY REGD Vs. DIRECTOR OF TECHNICAL EDUCATION GUINDY CHENNAI 25	February 26, 1997
PARIVALLAL AND ANR. Vs. SUB INSPECTOR OF POLICE, SATHANUR DAM	December 19, 1997
PARRY AND CO LTD Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT MADRAS	November 17, 1997
PARVATHI AMMAL Vs. SOLAI AMMAL	March 10, 1997
PATHIMA SULTAN AMMAL (DIED) AND ORS. Vs. S. HAMED OIL AND ORS.	November 26, 1997
PATTANSWAMI Vs. AMIRTHA JOTHI	February 21, 1997
PATTAYAH ALIAS KUPPUSAMY NAIDU Vs. RANGASAMY GOUNDER	December 17, 1997
PAVAYAMMAL & ANR. Vs. MUTHUSAMY GOUNDER & ANR.	January 10, 1997
PERIASWAMY Vs. ANCHALAI AMMAL	January 10, 1997
PERIYA MUNISAMY AND ORS Vs. STATE OF TAMIL NADU AND ORS	September 22, 1997
PERIYAR DIVIDAR KAZHAGAM Vs. STATE OF TAMIL NADU	November 11, 1997
PERIYAR PALLIVASAL, PANDARAVADI Vs. ABC	April 24, 1997
PERIYASWAMY Vs. KALIAMMAL	August 30, 1997
PERIYATHAYEE Vs. THE SPECIAL TAHSILDAR (LA) AND ORS.	October 16, 1997
PERUMAL Vs. STATE	January 8, 1997
PERUMAL Vs. STATE OF PONDICHERRY REP. BY INSPECTOR OF POLICE, MUDALIARPET POLICE STATION, PONDEYCHERRY	September 11, 1997
Perumal Vs. State	November 5, 1997
PERUMAL AND ANR. Vs. TALATH AND ORS.	September 4, 1997
PICHAI AMMAL Vs. DISTRICT REVENUE OFFICER TRICHY	February 20, 1997
PICHAI AMMAL Vs. DISTRICT REVENUE OFFICER TRICHY	July 15, 1997
PITCHAIPILLAI Vs. DOMINIQUE MARIE IGNACE PROSPER	March 12, 1997
PL PALANIAPPAN Vs. JANKIRAM MILLS LTD	February 25, 1997
PL S KR L CHANDRAMOULEESWARAN Vs. COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT MADRAS	February 25, 1997
PONDICHERRY BAR ASSOCIATION Vs. UNION OF INDIA UNION TERRITORY OF PONDICHERRY	March 17, 1997
POORMANÏ¿½S DEPOT REGISTRATION FIRM Vs. P R M A KRISHNAN	January 20, 1997
PRABHAKARAN Vs. STATE	October 16, 1997
PRAKASH PHARMACY REPRESENTED BY ITS PARTNERS DINU K. MEHTA AND ORS. Vs. C. THIRUPURASUNDARI AND ORS.	August 19, 1997
PRASAD PRODUCTIONS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	August 12, 1997
PREMA SIMON Vs. UNION BANK OF INDIA	November 13, 1997
PRESIDENCY KID LEATHERS P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	June 23, 1997
PUTHUTHOTTAM ESTATE 1943 LIMITED Vs. STATE OF TAMIL NADU	September 2, 1997
R ANANDA KUMAR HUF Vs. AGRICULTURAL INCOME TAX OFFICER	September 25, 1997
R CHANDRASEKARAN Vs. STATE OF TAMIL NADU	September 24, 1997
R DHASAIYAN Vs. GOVERNMENT OF TAMIL NADU	December 8, 1997
R GANDHI Vs. UNION OF INDIA	July 29, 1997
R GANGA Vs. S ROYAL	November 21, 1997
R JAYARAMAN GOUNDER Vs. J SEKHAR	December 10, 1997
R K RAMASAMY Vs. STATE OF TAMIL NADU	August 8, 1997
R KUPPUSAMY Vs. KANAGALAKSHMI	June 13, 1997
R KUPPUSWAMY Vs. KANAGALAKSHMI	June 30, 1997
R MARIA SILUVAI Vs. B SREEKUMARI AMMA	December 16, 1997
R MOHAMMED HANIF Vs. ABDUL WAHAB	January 18, 1997
R MUNIA PILLAI Vs. MEENAKSHI	August 14, 1997
R MURALI Vs. REGISTRAR DR M G R MEDICAL UNIVERSITY NO 40 ANNA SALAI GUINDY	January 2, 1997
R NARAYANASAMY Vs. COMMISSIONER AMBATTUR MUNICIPALITY	April 7, 1997
R NARAYANASWAMY Vs. P A ABDUL MAJEED	September 29, 1997
R PALANI Vs. ENGINEERING MANAGER SOUTHERN REGION INDIAN AIR LINES MADRAS	January 9, 1997
R PERIANNA ASARI Vs. JAYAKUMAR	January 18, 1997
R R SQUARE Vs. SHOBALATHA DEBI	April 17, 1997
R RAMANATHAN Vs. STATE OF TAMIL NADU	March 21, 1997
R S AGARWAL (COL ) S Vs. ASHOK LEYLAND	September 30, 1997
R S SENTHAMARAIKANNAN Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL FOR TAMIL NADU KERALA AND PONDICHERRY AT CHENNAI	July 8, 1997
R SESHAMMAL CHIDAMBARAM Vs. CENTRAL BOARD OF DIRECT TAXES	September 9, 1997
R SINGAPERUMAL Vs. VELLIKKANNU	March 6, 1997
R SIVAKUMAR Vs. MANIMEGALAI	June 14, 1997
R STALIN Vs. STATE ELECTION COMMISSIONER STATE ELECTION COMMISSION VADAPALANI	November 24, 1997
R SUBRAMANIYA UDAYAR Vs. K E MABOO	October 24, 1997
R THIRUPATHY Vs. STATE BANK OF TRAVANCORE	June 16, 1997
R THIRUVENGADAM Vs. SECRETARY TO GOVERNMENT HOUSING DEPARTMENT GOVERNMENT OF TAMIL NADU MADRAS 9	February 4, 1997
R V S AND SONS Vs. COMMISSIONER OF INCOME TAX	July 31, 1997
R VENKATACHALAM Vs. SUMATHI	February 28, 1997
R VENKIDUSWAMY CHIT FUNDS REGD PARTNERSHIP FIRM 710/70 HAVING ITS OFFICE AT 13 DHARAPURAM ROAD TIRUPPUR COIMBATORE Vs. P T AVANASHILINGAM	December 16, 1997
R. ARVIND KARTHIKEYAN Vs. THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPT.,	December 8, 1997
R. CHANDRASEKARAN Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION AND ORS.	August 1, 1997
R. GOVINDARAJ CHEZHIAN Vs. THIRU M. KARUNANIDHI	September 29, 1997
R. MANGALA DANARAJ Vs. INSPECTOR OF POLICE, C.B.C.I.D.	September 10, 1997
R. PARTHASARATHY Vs. THE UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS	November 6, 1997
R. SUBRAMANIAM Vs. DENA BANK	November 4, 1997
R. SUBRAMANIAN Vs. CHELLAIYA	August 13, 1997
R. VASUDEVAN Vs. IBRAHIM	December 8, 1997
R.M. DEVADU Vs. V. P. BALASUBRAMANIAN	August 26, 1997
R.M.T.S.S. SURYAKUMAR Vs. STATE BANK OF INDIA AND ORS.	November 4, 1997
RAASI CEMENTS LIMITED Vs. PRITHIVIRAJ	August 19, 1997
RADHA ANAND Vs. INDIAN INVESTMENT CENTRE	August 30, 1997
RADHAKRISHNAN Vs. STATE	August 19, 1997
RAGHAVAN ALIAS RAGHAVALU Vs. STATE	February 11, 1997
RAHMATHULLAH SHUTHARI ALIAS PEER HAZZRATH Vs. THE MUSLIM JAMATH OF EACHAMPATTI BY ITS SECRETARY, KAMAL BATCHA AND ORS.	December 24, 1997
RAHMATHULLIAH SHUTHARI ALIAS PEER HAZZRATH Vs. THE MUSLIM JAMATH OF EACHAMPATTI BY ITS SECRETARY KAMAL BATCHA,	August 5, 1997
RAJA ELANGO, CITY PUBLIC PROSECUTOR, CHENNAI Vs. STATE	November 3, 1997
RAJA GOPAL Vs. SUB INSPECTOR OF POLICE, RAJAKKAMANGALAM POLICE STATION, RAJAKKAMANGALAM	October 23, 1997
RAJAGOPAL Vs. A.K. CHINNU	July 29, 1997
RAJAGOPAL J Vs. A ARUMAIRAJ	March 7, 1997
RAJAKUMAR BHARGVATSARAN Vs. COLLECTOR OF MADRAS	February 14, 1997
RAJAKUMARAN Vs. RASAMMAL alias GURUVAMMAL	August 13, 1997
RAJAM CHETTIAR MAHA SIVARATHIRI KATTALAI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF AGRICULTURAL INCOME TAX	September 26, 1997
RAJAMANI Vs. STATE	April 30, 1997
RAJAMMAL Vs. SELLANI AMMAL	April 21, 1997
RAJAMMAL Vs. RAMASAMI	December 22, 1997
RAJAN PHILIP Vs. OMANA RAJAN	February 25, 1997
RAJARAJ T G ITO Vs. JAFFAR M A	April 25, 1997
RAJENDRA MATRICULATION SCHOOL Vs. STATE OF TAMIL NADU	July 23, 1997
RAJENDRA MATRICULATION SCHOOL Vs. STATE OF T N	June 23, 1997
RAJENDRAN Vs. LILLY AMMAL ALIAS NELLI AMMAL	November 25, 1997
RAJENDRAN Vs. STATE	December 10, 1997
RAJENDRAN Vs. DANAPAL PILLAI	November 7, 1997
RAJENDRAN AND Vs. STATE OF TAMIL NADU	March 3, 1997
RAJOO BROTHERS Vs. COMMISSIONER OF INCOME TAX	December 18, 1997
RAJRAJAN ELECTRICAL EQUIPMENTS Vs. STATE OF TAMIL NADU	August 11, 1997
RAM OXYGEN PRIVATE LIMITED Vs. JOINT COMMISSIONER SMR OF COMMERCIAL TAXES	September 29, 1997
RAMA RAO Vs. BASHU KHAN SAHEB	November 24, 1997
RAMACHANDRA MARTHANDAN Vs. STATE BY INSPECTOR OF POLICE, CIVIL SUPPLIES C.I.D., MADRAS SOUTH UNIT	December 24, 1997
RAMACHANDRAN AND ORS. Vs. KALIAPERUMAL AND ORS.	November 14, 1997
RAMAKRISHNA ASHRAMAM TRUST PUBLIC CHARITABLE TRUST Vs. SRI RAMAKRISHNA TAPOVANAM THIRUPPARAITHURAI	April 28, 1997
RAMAKRISHNA NAGAR FLAT ALLOTTEES/OWNERS CO-OPERATIVE HOUSING SOCIETY Vs. TAMIL NADU HOUSING BOARD, REPRESENTED BY ITS CHAIRMAN AND ANR.	July 25, 1997
RAMAKRISHNAN Vs. STATE REP. BY INSPECTOR OF POLICE, ERODE, PERIYAR DISTRICT	September 12, 1997
RAMALINGA BAJANAI MADAM Vs. GERART PAPPAMMAL	November 7, 1997
RAMANATHAN Vs. V. BALRAJ AND OTHERS	October 14, 1997
RAMASAMY Vs. STATE OF TAMIL NADU	April 2, 1997
RAMASAMY AND ANOTHER Vs. STATE BY INSPECTOR OF POLICE, C.B., CID. MADURAI	April 7, 1997
RAMASAMY GOUNDER Vs. RANGASAMY THEVAR	July 25, 1997
RAMASWAMY REDDIAR D DECD Vs. COMMISSIONER OF INCOME TAX	February 21, 1997
RAMESH Vs. A RAMANUJAM	December 5, 1997
RAMESH ENTERPRISES Vs. ARULMIGU EKAMBARANATHAR THIRUKOIL KANCHEEPURAM	February 14, 1997
RAMZANSHAW THAIKKAL MOSQUE UDAYARKUDI Vs. ASST SETTLEMENT OFFICER THIRUVANNAMALAI	January 30, 1997
RANGA NATHAN Vs. S KUPPURAJU	April 7, 1997
RANGASWAMY ALIAS GOVINDARAM Vs. DEPUTY COLLECTOR REVENUE -CUM-LAND ACQUISITION OFFICER	April 30, 1997
RANGASWAMY ALIAS GOVINDARAM DIED OTHERS Vs. DEPUTY COLLECTOR REVENUE CUM LAND ACQUISITION OFFICER PONDICHERRY	April 30, 1997
RANIPET MUNICIPALITY Vs. M SHAMSHEERKHAN	April 17, 1997
RATHAKRISHNAN Vs. A CHELLADURAI	January 18, 1997
RAVIKUMAR DISTILLERIES LTD. Vs. THE UNION OF INDIA, REPRESENTED BY UNION TERRITORY OF PONDICHERRY, REPRESENTED BY EXCISE COMMISSIONER AND ORS.	October 15, 1997
RAVIRAJAN Vs. STATE	August 30, 1997
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE Vs. HENRY WOLSEY AND COMPANY	June 23, 1997
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. BALASUNDARAM	June 14, 1997
REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD Vs. THIAGARAJAN	December 10, 1997
REHABOTH TRADERS Vs. CANARA BANK ANNA NAGAR EAST MADRAS	August 22, 1997
REICHOLD CHEMICALS INDIA LTD Vs. WORKMEN REICHOLD CHEMICALS INDIA LTD	April 4, 1997
REITER MACHINE WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 30, 1997
REKHI ROAD LINERS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	January 28, 1997
RENGANAYAKI AMMAL Vs. D R PERUMAL REDDIAR	March 20, 1997
RENUKA DEVI Vs. D MANOHARAN	November 18, 1997
REV FR SUPERIOR Vs. STATE OF TAMIL NADU	August 18, 1997
REVATHY Vs. RAMALINGAM	December 23, 1997
ROBAPHARMA AG S ALBAN Vs. T T K PHARMA LIMITED	June 24, 1997
ROHINI ANANTHANARAYANAN Vs. GENERAL MANAGER BHARAT HEAVY ELECTRICALS LTD	June 19, 1997
ROOHNISHA BEEVI Vs. A M M MAHUDU MOHAMED	April 12, 1997
ROSALINE MARY ALIAS VALLI Vs. I. RAVI GNANASELVAM	November 8, 1997
RT REV LAWRANCE MAR EPHAREAM AUXILIARY BISHOP OF ARCH DIOCEASE Vs. STATE OF TAMIL NADU	April 15, 1997
RUCKMANGATHAN Vs. RAMALINGAM	July 17, 1997
RUKMANI Vs. DIVISIONAL MANAGER MARAPALAM TEA DIVISION NADUGANI	March 27, 1997
RUKMANI AMMAL Vs. RAMASAMI KONAR	November 11, 1997
S A R JANAKIAMMAL Vs. REGIONAL TRANSPORT OFFICER NAGAPATTINAM	January 21, 1997
S A RAMACHANDRAN Vs. GOVERNMENT OF TAMIL NADU	March 18, 1997
S A S HUSSAIN Vs. COLLECTOR OF KANYAKUMARI DISTRICT	February 21, 1997
S ASEERVATHAM NADAR Vs. SATHIADAS	November 25, 1997
S BAVANI Vs. DY DIRECTOR OF REVENUE INTELLIGENCE CHENNAI	August 19, 1997
S D INDERCHAND Vs. BAGHAVANDASS REDDIAR	December 2, 1997
S DHANAVENI Vs. STATE OF TAMIL NADU	March 7, 1997
S ELANGO Vs. S RAVINDRAN	August 21, 1997
S G GOPIAH Vs. STATE	February 24, 1997
S G SUBRAMANI Vs. STATE	November 24, 1997
S GOPINATHAN Vs. MANNANGATTI PILLAI	August 20, 1997
S JAYANTHI Vs. S JAYARAMAN	March 24, 1997
S K RAFFUDIN Vs. N YESWANTHA RAO	February 28, 1997
S K ROHINI Vs. HINDUSTAN PETROLEUM CORPORATION LTD	October 1, 1997
S KANDASAMY Vs. KARUPPAKONAR	August 1, 1997
S KANDASAMY NAICKER Vs. AKKAMMAL	February 24, 1997
S KATTAPPAN Vs. CIVIL ADVOCATES CLERKS ASSOCIATION REB	April 12, 1997
S KRISHNA GOUNDER Vs. JANAKIAMMAL	March 21, 1997
S KRISHNAKUMAR Vs. DR M G R MEDICAL UNIVERSITY	April 4, 1997
S M GOPAL CHETTY Vs. RAMAN ALIAS NATESAN AND	November 7, 1997
S M MOHAMED MEERA SHA Vs. STATE	November 10, 1997
S M PALANIAPPA CHETTIAR Vs. KONAR PUBLICATIONS	October 1, 1997
S MARIAPPAN Vs. KADAR BEEVI	March 24, 1997
S MARIAPPAN DIED Vs. M MADASAMY	December 16, 1997
S MOHAN GANDHI Vs. VISALAM CHIT FUNDS	March 7, 1997
S MOHAN SAMBASIVAM Vs. COMMISSIONER OF PROHIBITION AND EXCISE CHEPAK MADRAS 5	February 2, 1997
S MURUGADHAS Vs. STATE BANK OF INDIA	August 6, 1997
S MURUGESAN Vs. SUB INSPECTOR OF POLICE	August 18, 1997
S MURUGESAN Vs. SUB INSPECTOR OF POLICE	August 8, 1997
S NAGAMANI Vs. STATE OF TAMIL NADU	August 26, 1997
S NAGAMANICKAM Vs. GOPALAKRISHNAN	February 18, 1997
S P BHANSALI Vs. STATE OF TAMIL NADU	March 27, 1997
S P SABURA BEGUM Vs. M K THANGAVELU	January 3, 1997
S PARAMESHWARAN Vs. DEPUTY DIRECTOR OF ENFORCEMENT	April 11, 1997
S PERIASWAMY NADAR Vs. T M P N SINGARAVEL	April 16, 1997
S R P TOOLS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 24, 1997
S RAJALAKSHMI Vs. AMBIGA DEIVASIGAMANI	July 18, 1997
S RAMANARAYANAN Vs. STATE OF TAMIL NADU	March 24, 1997
S RATHNAKUMAR Vs. GOVERNMENT OF TAMIL NADU	January 7, 1997
S S KUMAR Vs. STATE REP	March 18, 1997
S S M SOUNDAPPAN Vs. K G BALAKRISHNAN	July 21, 1997
S SARASWATHIAMMAL Vs. R S MALLIKARJUN RAJA	January 20, 1997
S SUBRAMANIAN Vs. GOVT OF TAMIL NADU	January 9, 1997
S SUNDARARAJAN Vs. S A VISWANATHAN CHETTY	March 21, 1997
S SUNDARI Vs. GENERAL MANAGER INDUSTRIAL RELATIONS SECTION	April 17, 1997
S THIRUMAVALAVAN Vs. NATARAJAN	December 10, 1997
S THIRUNAVUKKARASU Vs. J JAYALALITHA	August 27, 1997
S UDAYAKUMAR FIRST ITO Vs. ABBAS ALI AND CO	February 7, 1997
S V PERIASAMY Vs. R SENTHIL KUMAR	February 7, 1997
S VENKATACHALAM Vs. M SAMBAMURTHY	July 8, 1997
S VENKATACHALAM Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAX AND RELIGIOUS ENDOWMENT DEPARTMENT	December 18, 1997
S VENKATESULU Vs. V CHANDRA	December 19, 1997
S. ARUL MURUGAN Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT,	December 29, 1997
S. CHANDRA MOULI AND ORS. Vs. THE STATE OF TAMIL NADU AND ANR.	August 6, 1997
S. JAYARAMAN Vs. M. SINGARAVELU AND ORS.	December 1, 1997
S. JOHN Vs. THE COMMISSIONER, CORPORATION OF MADRAS	August 11, 1997
S. KAVITHA Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, HIGHER EDUCATION DEPARTMENT AND ORS.	October 29, 1997
S. MURUGAN Vs. VAIKUNDA LAKSHMI	December 24, 1997
S. RANGARAJU Vs. S. DEVARAJAN	July 3, 1997
S. RATHNAMMAL Vs. MOTTADU	August 27, 1997
S. RATHNASWAMY Vs. THE STATE BANK OF INDIA REPRESENTED BY THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ANR.	August 14, 1997
S. RUKMANGATHAN Vs. J. DHANALAKSHMI	December 16, 1997
S. SANKARALINGAM POOSARI AND ORS. Vs. THE JOINT COMMISSIONER, H.R. AND C.E. ADMINISTRATION DEPARTMENT AND ORS.	July 23, 1997
S. SARADHA AMMAL Vs. S. OPPANAI AMMAL	December 22, 1997
S. SEKAR Vs. MARIAMMAL	October 28, 1997
S. SHANMUGHAM Vs. THE ASSISTANT COMMISSIONER, COMPETENT AUTHORITY, URBAN LAND TAX, TIRUNELVELI	July 24, 1997
S. SIVAKUMAR AND OTHERS Vs. BHARAT PETROLIUM CORPORATION LTD., AND ANOTHER	August 11, 1997
S. VEERARAGHAVAN Vs. RAJNIKANTH	June 18, 1997
SAGAYADURAI Vs. J D ELECTRONICS	January 24, 1997
SAINSON D Vs. RAILWAY PROTECTION FORCE	July 25, 1997
SAKTHI ESTATES Vs. STATE OF TAMIL NADU	September 3, 1997
SALEM CO OPERATIVE SPG MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 12, 1997
SALEM CO OPERATIVE SUGAR MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	January 28, 1997
SALEM SREE RAMA VILAS CHIT CO. P. LTD. BY MANAGER SRI. KM. BALAVENKATARAMAN Vs. A.P. KUMAR	November 3, 1997
SALZER ELECTRONICS LIMITED Vs. ZENITH MOULD AND TOOLS PRIVATE LIMITED	October 20, 1997
SAMAPTH AND NAICKER Vs. KUMARASWAMY MUDALIAR	April 30, 1997
SAMUTHRAM ALIAS SAMUDRA RAJAN Vs. STATE OF TAMIL NADU	January 9, 1997
SANKARANAINARKOIL COMMISSION Vs. COLLECTOR OF TIRUNELVELI	February 27, 1997
SANTHANAM CHANTHANAM Vs. STATE OF TAMIL NADU	March 14, 1997
SAREH NURSHING COLLEGE DHARAPURAM AND Vs. REGISTRAR TAMIL NADU DR M G R MEDICAL UNIVERSITY CHENNAI	September 1, 1997
Saseedharan Vs. State	September 23, 1997
SASIKALA NATARAJAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE SHASTRI BHAVAN CHENNAI	April 21, 1997
SECRETARY ULAGAPPAR HIGHER SECONDARY SCHOOL RAMACHANDRAPURAM Vs. JOINT DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY	March 25, 1997
SECRETARY ULAGAPPAR HIGHER SECONDARY SCHOOL RAMACHANDRAPURAM PUDUKOTTAI DISTRICT Vs. JOINT DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY MADRAS	March 20, 1997
SEELAN RAJ R AND Vs. P O I ADDL LABOUR COURT	August 14, 1997
SEKAR Vs. STATE	July 28, 1997
SEKAR Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF NORTH ARCOT AMBEDKAR DISTRICT VELLORE	January 2, 1997
SELVAM AND ANR. Vs. STATE REP. BY INSPECTOR OF POLICE, KODUMUDI (CR. NO. 660 OF 1990 OF ARACHALLOR P.S.)	January 10, 1997
SELVAMARY SMT Vs. MANAGEMENT JAWAHAR HIGHER SECONDARY SCHOOL NEYVELI	September 29, 1997
SELVARAJ Vs. STATE	September 11, 1997
SELVARAJ Vs. NAGAJOTHI	November 26, 1997
SELVARASU KOUNDER Vs. SAHADEVA KOUNDER	February 13, 1997
SENIOR SUPERINTENDENT OF POST OFFICES COIMBATORE DIVISION COIMBA TORE Vs. COIMBATORE DIOCESE SOCIETY	September 9, 1997
SENNASI Vs. STATE OF TAMIL NADU	March 31, 1997
SENTHIL ENTERPRISES Vs. STATE OF TAMIL NADU	October 22, 1997
SESHASAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 28, 1997
SESHASAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 26, 1997
SESHASAYEE PAPER MILLS Vs. SESHASAYEE PAPER AND BOARDS LTD	February 10, 1997
SEVUGAPERUMAL CHETTIAR Vs. CHIDAMBARAM CHETTIAR	August 13, 1997
SEYADE BEEDI CO Vs. JEYAGANESH BEEDI CO	February 24, 1997
SHABHAS KHAN GHORI PALLIVASAL, (HANIFEE JAMATU) SIVAKASI THROUGH ITS PRESIDENT, B. DIWAN BASHA AND ANR. Vs. D. SYED SHARFUDEEN	November 25, 1997
SHAHUL HAMEED Vs. STATE	February 6, 1997
SHAKER NAGARAJAN Vs. STATE OF TAMIL NADU	August 14, 1997
SHAMS Vs. COMMISSIONER OF COLLEGIATE EDUCATION COLLEGE ROAD MADRAS	December 16, 1997
SHANMUGAM Vs. ARUMUGA PULAVAR (DIED) AND ORS.	December 24, 1997
SHANMUGHAM AND ANOTHER Vs. THE INSPECTOR OF POLICE, (LAW AND ORDER) GOBICHETTIPALAYAM AND SIX OTHERS	July 16, 1997
SHANTHI PLANTATIONS Vs. STATE OF TAMIL NADU	August 19, 1997
SHANTILAL M BHAYANI Vs. SHANTI BAI	March 10, 1997
SHIPPING CORPORATION OF INDIA LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	March 5, 1997
SHREE GANESH SPINNERS AND ORS. Vs. SYNDICATE BANK AND ANR.	October 29, 1997
SICOM LIMITED Vs. DEVE SUGARS LIMITED DEVE SUGARS LIMITED	December 8, 1997
SICOM LTD. Vs. DEVE SUGARS LTD.	December 8, 1997
SIDDHA GOUNDER Vs. MUTHUSAMY AND ANOTHER	August 29, 1997
SINGARAVELU MUDALIAR Vs. LAKSHMI AMMAL	April 28, 1997
SIS RANI ALIAS SAHAYARANI JAYAMARI Vs. STATE REP	December 22, 1997
SIVA SUBRAMANIAM Vs. THE COLLECTOR, PERIYAR	November 5, 1997
SIVAGAMASUNDARI Vs. SUNDARAM	July 3, 1997
SIVANAND STEELS LIMITED Vs. STATE OF TAMIL NADU	September 22, 1997
SIVANANDHA PIPE FITTINGS LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE HOSUR	June 26, 1997
SIVANTHIPURAM PRIMARY AGRICULTURAL CO OP BANK Vs. DISTRICT COLLECTOR TIRUNELVELI	September 12, 1997
SOMASUNDARAM Vs. D. THANGARAJ	December 18, 1997
SOURASHTRA BRAHMANA DHARMA PARIPALANA SABHA Vs. MADURAI CITY MUNICIPAL CORPORATION	February 14, 1997
SOUTH INDIA SURGICAL COMPANY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE	February 4, 1997
SOUTH INDIA VISCOSE LTD SIRUMUGAM COIMBATORE Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 31, 1997
SOUTHERN ROADWAYS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 10, 1997
SOWMYA SCREEN PRINTERS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE ERODE	July 29, 1997
SOWRIRAJAN Vs. SUNDARAM	December 17, 1997
SPECIAL TAHSILDAR LAND ACQUISITION KRISHNA WATER SUPPLY PROJECT UNIT IV TRIVELLOR CHENGALPUT M G R DISTRICT Vs. SANI PILLAI	February 10, 1997
SREE BALAJI KRISHNA HARDWARE STORES REPRESENTED BY PARTNER, SUSHIL KUMAR GUPTA AND ORS. Vs. SRINIVASIAH	August 30, 1997
SREENIVASAN AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE, CHITTAMUR POLICE STATION	January 6, 1997
SRI AKILANDESWARI MILLS LTD. Vs. SRI RAJENDRA MILLS LTD.	November 24, 1997
SRI THENPUREESWARASWAMI KOIL DEVASTHANAM Vs. THE COURT OF THE REVISION AUTHORITY AND DISTRICT REVENUE OFFICER AND ORS.	February 6, 1997
SRI TRIVIKRAMA RAMANANDA BHARATHI SWAMI SRI SIDHESWARI PEEDADHIPATHI Vs. THE COMMISSIONER, HINDU RELIGIONS AND CHARITABLE ENDOWMENTS	November 19, 1997
SRI VEERA SUBBAIAH SWAMIGAL MUTT BY ITS MADATHIPATHI A. VIDYANANDA GIRI SWAMIGAL Vs. CORPORATION OF MADRAS REPRESENTED BY ITS COMMISSIONER	September 12, 1997
SRINIVASA GOUNDER Vs. K. VENKATESAN	July 25, 1997
SRINIVASAN Vs. GOVERNMENT OF INDIA	July 21, 1997
ST STEPHENS TEACHER TRAINING INSTITUTE VALEYUTHA NAGAR KOLLAMCODE POST KANYAKUMARI DISTRICT Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS COLLEGE ROAD CHENNAI 6	August 11, 1997
ST. ANNS SOCIETY MADRAS Vs. EXECUTIVE OFFICER, MADHAVARAM MUNICIPAL "TOWNSHIP AND ANOTHER	July 8, 1997
STANDARD MATCH INDUSTRIES Vs. STATE OF TAMIL NADU	August 4, 1997
STANLEY Vs. STATE	July 31, 1997
STANMORE ESTATE Vs. STATE OF TAMIL NADU	August 19, 1997
STATE Vs. AHEMED MEERAN	August 15, 1997
STATE Vs. MANOKARAN	September 26, 1997
STATE Vs. MEHBOOB BATCHA	September 30, 1997
STATE Vs. RANGASAMY	October 24, 1997
STATE Vs. NARAYANASAMY	February 12, 1997
STATE Vs. KANDASAMY	January 24, 1997
STATE Vs. KRISHNASAMI IYER	September 15, 1997
STATE Vs. PASUPATHY	March 7, 1997
STATE BANK OF INDIA Vs. DR. T.K. SUBRAMANIAM AND ORS.	December 24, 1997
STATE BANK OF INDIA STAFF CO OPERATIVE SOCIETY LIMITED Vs. INCOME TAX OFFICER	November 28, 1997
STATE BANK OF MYSORE Vs. LAKSHMI CONSTRUCTION P. LTD. AND ORS.	June 14, 1997
STATE BY PUBLIC PROSECUTOR Vs. PALANI	January 18, 1997
STATE BY THE FOOD INSPECTOR, RAJAPALAYAM MUNICIPALITY REP. BY PUBLIC PROSECUTOR Vs. AHEMED MEERAN AND ANOTHER	August 14, 1997
STATE OF TAMIL NADU Vs. ARYA BHAVAN	October 21, 1997
STATE OF TAMIL NADU Vs. SUBRAMANIA CHETTIAR	January 22, 1997
STATE OF TAMIL NADU Vs. V A ABDUL KARIM	January 6, 1997
STATE OF TAMIL NADU Vs. BLUE MOUNTAIN HOSIERIES	January 29, 1997
STATE OF TAMIL NADU Vs. P M A AHAMED KABEER AND COMPANY	February 12, 1997
STATE OF TAMIL NADU Vs. TVL MINERAL AND MINERALS PRODUCT OF INDIA	February 5, 1997
STATE OF TAMIL NADU Vs. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED	February 25, 1997
STATE OF TAMIL NADU Vs. S D RANGWALA AND COMPANY	March 10, 1997
STATE OF TAMIL NADU Vs. KOODAL INDUSTRIES	March 10, 1997
STATE OF TAMIL NADU Vs. SUBRAMANIAM SERVAI	March 21, 1997
STATE OF TAMIL NADU Vs. KAPIL AGENCIES	November 28, 1997
STATE OF TAMIL NADU Vs. PUTHUTHOTTAM ESTATES LIMITED	December 12, 1997
STATE OF TAMIL NADU Vs. ANDAMAN TIMBER INDUSTRIES LIMITED	November 10, 1997
STATE OF TAMIL NADU Vs. COCOA PRODUCTS AND BEVERAGES LIMITED	November 13, 1997
STATE OF TAMIL NADU Vs. TRADE INTERNATIONAL	November 12, 1997
STATE OF TAMIL NADU Vs. KOTHARI PLANTATIONS AND INDUSTRIES LIMITED	December 17, 1997
STATE OF TAMIL NADU Vs. E I D PARRY INDIA LIMITED	December 17, 1997
STATE OF TAMIL NADU Vs. E I D PARRY INDIA LIMITED	October 24, 1997
STATE OF TAMIL NADU Vs. P VENKATACHALA NAIDU	September 30, 1997
STATE OF TAMIL NADU Vs. GOPAL ENTERPRISES	September 24, 1997
STATE OF TAMIL NADU Vs. PHOTO CENTRE	October 20, 1997
STATE OF TAMIL NADU Vs. GILLANDERS ARBUTNOT AND COMPANY LIMITED	October 18, 1997
STATE OF TAMIL NADU Vs. M NATARAJAN	October 17, 1997
STATE OF TAMIL NADU Vs. COLGATE PALMOLIVE INDIA LIMITED	August 18, 1997
STATE OF TAMIL NADU Vs. TITANIUM EQUIPMENTS AND ANODE MANUFACTURING CORPORATION LIMITED	August 18, 1997
STATE OF TAMIL NADU Vs. SPEEDLINE AGENCIES	August 13, 1997
STATE OF TAMIL NADU Vs. BINNY LIMITED	September 10, 1997
STATE OF TAMIL NADU Vs. MANILAL AND COMPANY	September 17, 1997
STATE OF TAMIL NADU Vs. KAMARAJ WASTE PAPER STORE	September 1, 1997
STATE OF TAMIL NADU Vs. ELIXIR PLANTATIONS PRIVATE LIMITED	August 28, 1997
STATE OF TAMIL NADU Vs. PANCHARA ESTATES LIMITED	August 29, 1997
STATE OF TAMIL NADU Vs. DUROFLEX COIR INDUSTRIES PRIVATE LIMITED	August 6, 1997
STATE OF TAMIL NADU Vs. TMT SOUNDARA RAJAS	August 5, 1997
STATE OF TAMIL NADU Vs. K K RAM TRADING CORPORATION	August 6, 1997
STATE OF TAMIL NADU Vs. SRINATH PHARMA	August 7, 1997
STATE OF TAMIL NADU Vs. C A AKTHAR AND COMPANY	August 8, 1997
STATE OF TAMIL NADU Vs. MELAPALAYAM MUSLIM MAGALIR KALVI SANGAM	July 2, 1997
STATE OF TAMIL NADU Vs. S PARVATHY	July 11, 1997
STATE OF TAMIL NADU Vs. S S JAWAHAR	June 19, 1997
STATE OF TAMIL NADU Vs. GANESA ODAYAR P	April 7, 1997
STATE OF TAMIL NADU DEPARTMENT OF TECHNICAL EDUCATION Vs. K KANNABIRAN	August 26, 1997
STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY, REVENUE DEPARTMENT Vs. B. ANOP BAI	November 28, 1997
STATE TRADING CORPORATION OF INDIA LTD. LEATHER GARMENT UNIT REPRESENTED BY ITS FACTORY MANAGER Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 4, 1997
STERLING HORTICULTURE AND RESEARCH LIMITED Vs. APPROPRIATE AUTHORITY	February 11, 1997
STEWARTS AND LLOYDS OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	March 5, 1997
SUBBA RAO K Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS	March 7, 1997
SUBBUTHAI Vs. SRI SUNDARA VINAYAGAR DEITY OF SUNDARA VINAYAGAR KOIL, THROUGH ITS TRUSTEE SIVASUBRAMANIA PILLAI AND ANR.	December 15, 1997
SUBRAMANIAM Vs. VALLIAMMAL	April 12, 1997
SUBRAMANIAN Vs. KARUPPAYEE AMMAL	June 20, 1997
SUBRAMANIAN AND ACCUSED Vs. STATE	March 25, 1997
SUBRAMANIYAN AND FIVE ORS Vs. SADAYA PADAYACHI AND FIVE ORS	July 31, 1997
SUDHIR V JOSHI Vs. E KANNIAPPAN	February 18, 1997
SUGESAN AND CO PVT LTD Vs. PACHAIYAPPAÏ¿½S TRUST AND SCHEDULED PUBLIC TRUST AND ENDOWMENTS	September 30, 1997
SUGESAN AND CO. PRIVATE LIMITED Vs. PACHAIAYPPAS TRUST AND SCHEDULED PUBLIC TRUST AND ENDOWMENTS REPRESENTED BY THE COMMITTEE OF MANAGEMENT AND ORS.	September 13, 1997
SUMITHRA MINOR Vs. STATE OF TAMIL NADU	October 13, 1997
Sundara kumar Vs. K Anandhan	November 24, 1997
SUNDARAM Vs. STATE	November 17, 1997
SUNDARAM CLAYTON LIMITED Vs. COMMISSIONER OF INCOME TAX	December 2, 1997
SUNDARAM INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	November 26, 1997
SUNDARAMMAL Vs. KARUPPANNAN	March 10, 1997
SUPER SILK HANDLOOM WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY Vs. LABOUR COURT	July 3, 1997
SUPERINTENDING ENGINEER H AND R W TIRUNELVELI Vs. VEERAN	February 14, 1997
SURLA ALIAS SUDALAIMUTHU Vs. STATE	June 16, 1997
SUSILA Vs. THE COMMISSIONER FOR WORKMENS COMPENSATION, MADRAS AND THE MANAGING DIRECTOR. THE KARNATAKA STATE ROAD TRANSPORT, CORPORATION. BANGALORE	August 30, 1997
SWAMINATHAN AND ANR. Vs. DURAISAMI AND ORS.	November 27, 1997
SWAMY STUDIO Vs. INCOME TAX OFFICER	August 29, 1997
SYED AMIN KHALANDAR Vs. DIRECTOR OF COLLEGIATE EDUCATION	April 4, 1997
SYED IBRAHIM Vs. INCOME TAX OFFICER CITY WARD II 7 MADRAS	December 5, 1997
SYED KHADER MOHIUDDIN Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE	April 16, 1997
SYED MOINUDDIN Vs. TAMIL NADU WAKF BOARD MADRAS	September 1, 1997
SYNDICATE BANK SALEM TOWN Vs. SALEM SLATE FORMS FIRM	December 16, 1997
T ABDUL WAHID AND CO Vs. COMMISSIONER OF INCOME TAX	November 11, 1997
T G RAJARAM INCOME TAX OFFICER Vs. M A JAFFAR	April 25, 1997
T GAJAYALAKSHMI THAYUMANAVAR Vs. SECRETARY PUBLIC WORKS DEPARTMENT GOVT OF T N MADRAS	March 7, 1997
T JAYARAMAN Vs. STATE OF TAMIL NADU	October 1, 1997
T LAKSHMIKUMARA THATHACHARIAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT	May 2, 1997
T LEONARD THANGAPRAKASAM Vs. C RAMAIAN	April 15, 1997
T M NAWABJAN Vs. PIYARI BEE	November 5, 1997
T N K GOVINDARAJU CHETTY AND CO PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY BOARD MADRAS	June 26, 1997
T N NARAYANASWAMY Vs. PATTUSAMY	March 20, 1997
T NATARAJAN Vs. STATE OF TAMIL NADU	February 26, 1997
T R RAJAGOPALAN Vs. USHA RAJAGOPALAN	January 24, 1997
T RAMACHANDRA NADAR Vs. OFFICIAL RECEIVER MADURAI	November 25, 1997
T S KRISHNAMOORTH Vs. MERCURY CHEMICALS	January 31, 1997
T S PALANISAMY Vs. COMMISSIONER H R AND C E MADRAS	February 17, 1997
T S SETHURAMAN Vs. J NAGALAKSHMI	November 20, 1997
T T K PHARMA LIMITED Vs. A G ROBAPHARAM	September 1, 1997
T V ALWAR Vs. BANK OF TAMIL NADU TIRUNELVELI	August 22, 1997
T. KARTHIK Vs. STATE BY INSPECTOR OF POLICE, P.E.W. TAMBARAM	November 4, 1997
T.E. HAJA MAIDEEN AND ANR. Vs. MOONA ABDUL LATIF	November 25, 1997
T.N. SIVATHANU (DECEASED) AND ORS. Vs. A.T. CHIDAMBARATHANU AND ORS.	September 4, 1997
T.R. SRINIVASAN Vs. STATE	September 24, 1997
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	February 10, 1997
TAMIL NADU CIVIL SUPPLIES CORPORATION MODERN RICE Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION	July 29, 1997
TAMIL NADU CIVIL SUPPLIES CORPORATION WORKERS UNION Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	October 14, 1997
TAMIL NADU ELECTRICITY BOARD Vs. ACCREDITED	October 1, 1997
TAMIL NADU ELECTRICITY BOARD Vs. CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES	July 30, 1997
TAMIL NADU ELECTRICITY BOARD Vs. SUMATHI PROCESS INDUSTRIES P LIMITED	March 10, 1997
TAMIL NADU FOREST PLANTATION CORPORATION Vs. N P V AYYANAR RAJU	March 6, 1997
TAMIL NADU JAI BHARATH MILLS LIMITED Vs. COMMISSIONER OF C AND CENTRAL EXCISE A TRICHY	February 13, 1997
TAMIL NADU PAZHANKUDI MAKKAL SANGAM Vs. GOVERNMENT OF TAMIL NADU	June 23, 1997
TAMIL NADU SELF FINANCING ENGINEERING COLLEGES ASSOCIATION Vs. THE STATE OF TAMIL NADU	August 1, 1997
TAMIL NADU TOBACCO COMPANY LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL SOUTH ZONAL BENCH MADRAS	August 30, 1997
TAN INDIA LIMITED Vs. STATE OF TAMIL NADU	December 12, 1997
TENKASI SENKUNDA MUDALIAR SAMUDAYAM THROUGH ITS REPRESENTATIVE TENKASI SENKUNDA MUDALIAR SAMUDAYAM AND ORS. Vs. N. KUTTRALINGA MUDALIAR AND ORS.	December 12, 1997
THALAVAIPURAM NADARS P M MARIMUTHU NADAR HIGHER SECONDARY SCHOOL MANAGING BOARD Vs. STATE OF TAMIL NADU	July 1, 1997
THANAMANI Vs. SETHURAMAN	September 9, 1997
THANGAPPANDIAN Vs. STATE	July 10, 1997
THANGAVEL Vs. STATE	February 28, 1997
THANISLAS AND ORS. Vs. G. PANKIRAJ	November 18, 1997
THANJAVUR TAXI DRIVERS INDUSTRIAL CO OP SOCIETY LTD Vs. M VASANTHA	September 30, 1997
THANKAMMA Vs. SANTHAKUMARI ANNUA	June 30, 1997
THANTHAI PERIYAR TRANSPORT CORPORATION LTD. Vs. G. ANBALAGAN	February 5, 1997
THANTHI TRUST Vs. WEALTH TAX OFFICER	March 12, 1997
Thavam Vs. State	August 8, 1997
THE COMMISSIONER, H.R. AND C.E. (ADMN.) Vs. KRISHNASWAMY PADAYACHI	December 24, 1997
THE COMMISSIONER, TIRUVANNAMALAI MUNICIPALITY, TIRUVANNAMALAI Vs. R. GOVINDARAJAN AND TWO OTHERS	September 4, 1997
THE DISTRICT COLLECTOR AND ANR. Vs. N. SATHYAMURTHI	August 14, 1997
THE ENFORCEMENT OFFICER, MADURAI IV DIVISION Vs. MAHALAKSHMI TEXTILES MILLS LTD., AND OTHERS	December 23, 1997
THE KANYAKUMARI DIOCESE OF THE CHURCH OF SOUTH INDIA, REPRESENTED BY REV. M.I. KESARI, BISHOP AND THE CHAIRMAN OF THE GOVERNING BOARD Vs. THE STATE OF TAMIL NADU AND ANR.	November 27, 1997
THE LAND ACQUISITION OFFICER-CUM-REVENUE DIVISIONAL OFFICER Vs. SWAMINATHA MUDALIAR AND ORS.	October 24, 1997
THE MANAGEMENT OF TI CYCLES OF INDIA Vs. C. MUTHUKRISHNAN AND ANR.	September 28, 1997
THE MANAGEMENT, J.M. SAMY Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION	November 26, 1997
THE MANAGING DIRECTOR, CHERAN TRANSPORT CORPORATION Vs. R. MALATHY	October 24, 1997
THE MANAGING DIRECTOR, DHEERAN CHINNAMALAI TRANSPORT CORPORATION Vs. MARIA JAGANNATHAN	November 18, 1997
THE MANAGING DIRECTOR, MARUDHU PANDIYAR TRANSPORT CORPORATION, KARAIKUDI Vs. M.A. PRAKASAM AND TWO OTHERS	June 16, 1997
THE MANAGING DIRECTOR, PANDIYAN ROADWAYS CORPORATION, BYE PASS ROAD, MADURAI Vs. K. NARAYANAN AND OTHERS	November 6, 1997
THE MUSLIM JAMATH OF EACHAMPATTI Vs. RAHMATHULLA SHUTHARI	December 4, 1997
THE REGIONAL DIRECTOR, E.S.I. CORPORATION Vs. CHRISTIAN MEDICAL COLLEGE HOSPITAL	July 25, 1997
THE SCHOOL COMMITTEE OF DEVANGA HIGHER SECONDARY SCHOOL, REPRESENTED BY ITS SECRETARY Vs. THE COMMISSIONER, COIMBATORE CORPORATION	July 28, 1997
THE SCHOOL COMMITTEE, REPRESENTED BY ITS SECRETARY Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT AND ORS.	November 8, 1997
THE SPECIAL TAHSILDAR Vs. A.K. JAMAL	August 28, 1997
THE SPECIAL TAHSILDAR (ADI DRAVIDAR WELFARE) AND LAND ACQUISITION OFFICER Vs. A.K. JAMAL AND FIVE ORS.	August 26, 1997
THE STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT AND ORS. Vs. N. NAGARJUNA CHETTIAR AND ANR.	August 12, 1997
THE TOWN PANCHAYAT OF ARIYALUR BY ITS EXECUTIVE OFFICER, HAVING, OFFICE AT PANCHAYAT, OFFICE, ARIYALUR THIRUCHIRAPALLI DISTRICT Vs. R. PARAMASIVAM	November 8, 1997
THIAGARAJ S CHETTIAR Vs. STATE OF TAMILNADU	December 17, 1997
Thiagraj Chettiar Vs. State	July 24, 1997
THIRUKKARAI ESWARAR TEMPLE DEVASTHANAM Vs. STATE OF TAMIL NADU	September 11, 1997
THIRUMATHI PUSHPA BAI BALASINGH Vs. DISTRICT COLLECTOR TIRUNELVELI KATTABOMMAN DISTRICT	April 17, 1997
THIRUMENI Vs. AMIRTHALINGAM	June 27, 1997
THIRUMURUGA KIRUPNANDA VARIYAR THAVATHIRU SUNDARA SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST REPRESENTED BY ITS CHAIRMAN, DR. A. SHANMUGHASUNDARAM Vs. THE UNIVERSITY OF MADRAS REPRESENTED BY ITS REGISTRAR	October 18, 1997
THIRUNAVUKARASU Vs. MARIYAYEE AMMAL	April 4, 1997
THIRUNAVUKKARASU Vs. VASANTHA AMMAL	January 27, 1997
THIRUVALLUVAR TRANSPORT CORPORATION LIMITED Vs. K P GANESAN	April 25, 1997
THULASI Vs. JAGANNATHAN	December 17, 1997
TIRUCHY CONSTRUCTIONS CO A FIRM OF ENGINEERING CONTRACTORS Vs. TAMIL NADU AGRICULTURAL UNIVERSITY COIMBATORE	April 28, 1997
TIRUPATTUR NAGARATHU VYSIYARGAL SANGAM Vs. TIRUPATTUR PERIYAKULAM NANDAVANAM INAM LAND TENANTS ASSOCIATION	August 13, 1997
TMT. N. MEENAKSHI AND ANR. Vs. THE SECRETARY LEGISLATIVE ASSEMBLY SECRETARIAT AND ORS.	September 19, 1997
TRICHY DISTILLERIES AND CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 4, 1997
TTK TEXTILES LTD Vs. SEAGULL CLOTHING PVT LTD	April 7, 1997
TUBE PRODUCTS EMPLOYEES UNION Vs. MANAGEMENT OF TUBE PRODUCTS OF INDIA AND ANOTHER	July 7, 1997
TUBE SUPPLIERS LIMITED Vs. GOVT OF TAMIL NADU	April 17, 1997
TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LIMITED, MADRAS Vs. P. N. PARTHASARATHY	March 7, 1997
TUTICORIN STEVEDORS ASSOCIATION Vs. M PERUMAL	February 23, 1997
TUTICORIN TRADING AND CREDIT CORPORATION CHIT FUND P LTD Vs. JOINT REGISTRAR OF CHITS TUTICORIN	January 10, 1997
TVL JEEVA TRANSPORT CORPORATION LIMITED Vs. REGIONAL TRANSPORT AUTHORITY SALEM	March 4, 1997
TVL MARUDHUPANDIYAR TRANSPORT CORPORATION LTD Vs. DEPUTY COMMISSIONER MADURAI	July 31, 1997
TVL SUNDARAM GRANITES Vs. IMPERIAL GRANITES LTD	September 9, 1997
U M RAVICHANDRAN ADVOCATE MADRAS 104 Vs. SUPERINTENDENT OF POLICE DELHI SPECIAL POLICE ESTABLISHMENT SPE CBI ACB MADRAS BRANCH SHASTRI BHAVAN MADRAS	April 10, 1997
U. MOHIDEEN PITCHAI Vs. THE REGIONAL TRANSPORT OFFICER	December 8, 1997
U.A. PALANISAMY AND ANR. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.	August 8, 1997
UDIPI HOTEL SUDHA Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 14, 1997
UNION Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION WORKERSTAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	October 14, 1997
UNION OF INDIA Vs. NARAYAN KUMAR JAIN	October 16, 1997
UNION OF INDIA Vs. TUBE PRODUCTS OF INDIA	August 8, 1997
UNION OF INDIA Vs. S KALIDAS	February 7, 1997
UNION OF INDIA Vs. ZARIN TAJ BEGUM	January 20, 1997
UNION OF INDIA Vs. INDROL LUBRICANTS AND SPECIALITIES LIMITED	February 3, 1997
UNION OF INDIA Vs. A V RAMALINGAM	March 14, 1997
UNION OF INDIA Vs. INDUSTRIAL TRIBUNAL AND ANR	July 31, 1997
UNION OF INDIA (UOI) AND ANR. Vs. TATVANI SHIPPING COMPANY AND ANR.	November 7, 1997
UNIT TRUST OF INDIA MADRAS 1 Vs. G V FILMS LTD	March 25, 1997
UNITED BLEACHERS LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2	December 24, 1997
UNITED BLEACHERS LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1	December 22, 1997
UNITED CREDIT CORPORATION Vs. PALANIANDI PILLAI	April 28, 1997
UNITED INDIA INSURANCE CO LTD Vs. KASIAMMAL	October 28, 1997
UNITED INDIA INSURANCE CO LTD DIVISIONAL OFFICE NAMAKKAL TOWN Vs. S A ZYLOPTHIN	January 27, 1997
UNITED INDIA INSURANCE CO. LTD. Vs. VALLIAMMAL	July 24, 1997
UNITED INDIA INSURANCE COMPANY LIMITED COIMBATORE Vs. SARASWAIHI	April 2, 1997
UNITED INDIA INSURANCE COMPANY LTD Vs. SARASWATHI	April 1, 1997
USMAN Vs. STATE	March 7, 1997
V A PANNEERSELVAM AND Vs. STATE AND	November 24, 1997
V ARIYAMUTHU Vs. DISTRICT TEMPLE ADMINISTRATION COMMITTEE	March 4, 1997
V B JAGANATHAN Vs. A R SRIVIDHYA	July 8, 1997
V BHASKARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE SHASTRI BHAVAN MADRAS	January 24, 1997
V DEVARAJAN Vs. R PURUSHOTHAMAN	December 4, 1997
V E RM K RAMASAMY CHETTIAR Vs. R M A R RM A R RAMANATHAN CHETTIAR	November 26, 1997
V JANAKI Vs. AZIMUNNISA BEGUM	September 11, 1997
V K THANIKACHALAM Vs. PARAMESWARI AMMAL	October 1, 1997
V KUNCHITHAPATHAM Vs. RAMAMOORTHY PADAYACHI	April 25, 1997
V M SIVAPRAKASAM Vs. COMMISSIONER OF INCOME TAX	April 21, 1997
V M SUBRAMANIA MUDALIAR AND SONS Vs. BHAVASARAKSHRIYA SEVA SAMAJ	January 3, 1997
V N SURULIVEL NADAR Vs. CENTRAL BANK OF INDIA	December 19, 1997
V P VENKATASWAMI CHETTIAR Vs. A MARIASUSAI	June 26, 1997
V PRAKASH Vs. ANNA UNIVERSITY	August 27, 1997
V RAMAKRISHNAN SONS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 10, 1997
V RAMALAKSHMI AND Vs. DIRECTOR OF MEDICAL EDUCATION CHENNAI	April 24, 1997
V S THIAGARAJAN CHETTIAR DIED Vs. COMMISSIONER LAND REFORMS EZHILAGAM CHEPAUK MADRAS 5	November 5, 1997
V SADASIVAN Vs. BINNY LIMITED	December 2, 1997
V SHANKAR RAM Vs. SUKANYA	March 11, 1997
V SUBRAMANIAN Vs. KALIAMMAL	June 20, 1997
V T VENKATESWARAN Vs. COMMISSIONER OF INCOME TAX	September 19, 1997
V T VENKATESWARAN Vs. COMMISSIONER OF INCOME TAX	November 19, 1997
V VELAYUDHA GRAMANI Vs. DHARMALINGAM	April 28, 1997
V. ARURTTUGAM Vs. SWAMINATHA NADAR	July 28, 1997
V. KASI RAO Vs. THE UNIVERSITY OF MADRAS AND ORS.	August 14, 1997
V. PONNUSAMY Vs. N. NAMIS DHAS AND ORS.	August 27, 1997
V. RAJA Vs. BHUVANESWARI	September 22, 1997
V. RAMU ASARI Vs. THE GOVERNMENT OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF HOME AFFAIRS	November 20, 1997
V. VERONICKAMMAL Vs. THE DIRECTOR OF SCHOOL EDUCATION, COLLEGE ROAD, MADRAS,	March 7, 1997
V.S. THIAGARAJAN CHETTIAR Vs. THE COMMISSIONER, LAND REFORMS	November 15, 1997
VALAMPURI JOHN Vs. PETER ALIAS PETER JAMES	March 31, 1997
VALLIAMMAI SOCIETY Vs. DIRECTOR OF MEDICAL EDUCATION CHEPAUK CHENNAI 5	July 8, 1997
VALLIAMMAL SOCIETY Vs. VICE CHANCELLOR DR M G R UNIVERSITY	April 28, 1997
VANAJATICHI AMMAL Vs. SHANMUGHAN CHETTIAR	January 28, 1997
VANI UMAMAHESWARI Vs. PRINCIPAL Y M C A COLLEGE OF PHYSICAL EDUCATION NANDANAM MADRAS	January 27, 1997
VASANTHA Vs. M SENGUTTUVAN	June 30, 1997
VASANTHA Vs. STATE	August 26, 1997
VASANTHA LEELA Vs. N VADIVELU CHETTIAR	February 26, 1997
VASUDEVA NAICKER DIED Vs. T A MADHAVAN	October 24, 1997
VASUDEVAN Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY THE SECRETARY, LABOUR DEPARTMENT AND ANR.	June 14, 1997
VATSALA RAMACHANDRA Vs. APPROPRIATE AUTHORITY	August 8, 1997
VAZHAPADI TEXTILES P LTD Vs. DURAI	October 1, 1997
VEDANTHA STHAPANA SABHA NANGANALLUR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT	April 12, 1997
VEDIAMMAL Vs. M KANDASAMY	February 7, 1997
VEERAMALAI Vs. MURUGESAN	August 27, 1997
VEERARAGHAVAN I P S Vs. STATE	September 17, 1997
VEL MURUGAN THEATRE Vs. STATE OF TAMIL NADU	April 4, 1997
VELAYUTHAM PILLAI Vs. HEALTH INSPECTOR, NANGUNERI	January 31, 1997
VELIMALAI RUBBER COMPANY LIMITED Vs. STATE OF TAMIL NADU	September 10, 1997
VELIMALAI RUBBER COMPANY LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER	August 27, 1997
VELLAICHAMY NADAR AND ANOTHER Vs. JAYASHREE	August 29, 1997
VELLAIYAN Vs. NOOKKAMMAL	April 4, 1997
VELLAYA GOUNDER AND ANR. Vs. A.P. RAMALINGAM	November 5, 1997
VELUCHAMY Vs. S ALAGAPPAN	July 30, 1997
VENGALAVEERAN Vs. RAJENDRAN	July 30, 1997
VENKATACHALA MUDALIAR TRUST Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS CHEPAUK MADRAS 5	July 16, 1997
VENKATACHALAM Vs. STATE REP	November 8, 1997
VENKATACHALAM Vs. ANANDHA JOTHI ALIAS RASATHI	November 20, 1997
VENKATESA NAIDU AND OTHERS Vs. PERUMAL	October 20, 1997
VENKATESAN Vs. STATE	March 11, 1997
VENUGOPAL V Vs. MANAGEMENT OF REED RELAYS AND ELECTRONICS LTD	April 2, 1997
VENUS INDUSTRIES Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS	November 6, 1997
VICTOR J. Vs. G.M., RANI MANGAMMAL TRANSPORT CORPORATION	February 21, 1997
VIJAY STEREOPHONIC SOUND STUDIO Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL NEW DELHI	September 18, 1997
VIJAYAKUMAR Vs. RAVINDRAN	March 31, 1997
VIJAYAKUMAR Vs. STATE	March 11, 1997
VIJAYAKUMAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 25, 1997
VIKRANT TYRES LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MYSORE	July 24, 1997
VILLI THEVAR Vs. STATE	October 24, 1997
VINOBHA H B AND 39 ORS Vs. HINDUSTAN PHOTO FILMS	September 12, 1997
VISAL SURGICAL EQUIPMENT CO. Vs. UNION OF INDIA	January 6, 1997
VISALAM CHIT FUNDS LIMITED Vs. T V KUMAR	January 3, 1997
VISWANATHAN Vs. SUBRAMANIAN	February 28, 1997
VORION CHEMICALS AND DISTILLERIES LTD Vs. STATE OF TAMIL NADU	March 17, 1997
W.T. JOTHIMANI Vs. MINOR KHODAY PRAKASH SAH REPRESENTED BY MOTHER-GUARDIAN, GANGABAI AMMAL AND ANR.	November 27, 1997
WESTINN HOSPITALITY SERVICES LIMITED Vs. CAESER PARK HOTELS AND RESORTS INC	April 29, 1997
WILLIAM GOODACRE Vs. NEELAKANDAN K	September 11, 1997
WORKMEN EMPLOYED IN WADVA BROS ENGINEERS MADRAS Vs. WADVA BROS ENGINEERS AMBATTUR INDUSTRIAL ESTATE KUPPAM MADRAS	January 27, 1997
WORKMEN IN WADVA BROS ENGINEERS Vs. WADVA BROS ENGINEERS	January 27, 1997
WORKMEN OF SUNDARAM INDUSTRIES LTD Vs. SUNDARAM INDUSTRIES LTD	September 11, 1997
Y KAVITHA Vs. STATE OF TAMIL NADU	February 26, 1997
YADHAVAN Vs. DAYANUDIN	January 24, 1997
YOOSUF RAWTHER Vs. ASHREF	April 3, 1997

Year 1997 of HIGH COURT OF MADRAS

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