REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ABDULLAH Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD	February 29, 1996
A B NARASIMHAN Vs. E MANAGEMENT OF OLCOTT MEMORIAN HIGH SCHOOL ADYAR MADRAS	April 26, 1996
A C BOPANNA Vs. DR K T ACHAYA	August 28, 1996
A DORAISAMY Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS	November 28, 1996
A DURAISAMY Vs. MUTHURAJA	March 22, 1996
A E MUSHERUDEEN Vs. JAMILA BEEVI	July 5, 1996
A G S TIBER AND CHEMICALS INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 15, 1996
A GUMPRAASAD SOLE PROPRIETOR FIRST COMPUTERS MADRAS Vs. FIRST COMPUTERS FORMERLY KNOWN AS Ï¿½BRILLIANT COMPUTER CENTRE	August 7, 1996
A ILANGO Vs. UNION OF INDIA UNION TERRITORY OF PONDICHERRY	May 14, 1996
A J JAWAD Vs. STATE BANK OF BIKANER AND JAIPUR	February 7, 1996
A JOTHI MAHESAN SECRETARY DEVANGAR KALVI KAZHAGAM CHINNALAPATTI DINDIGUL DISTRICT Vs. GOVERNMENT OF TAMIL NADU	September 25, 1996
A K NATARAJAN Vs. STATE OF TAMIL NADU	July 5, 1996
A M K JAMBULINGA MUDALIAR Vs. VISWANATHAN	September 24, 1996
A M PONNURANGAM MUDALIAR Vs. COMMISSIONER OF INCOME TAX	April 3, 1996
A M SYED ABDUL KADAR Vs. DIRECTOR OF ENFORCEMENT	February 22, 1996
A MOHAMMED ISMAIL Vs. CORPORATION OF MADURAI	July 18, 1996
A N DYANESWARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS	August 5, 1996
A N DYANESWARAN Vs. ENFORCEMENT OFFICER DIRECTORATE OF ENFORCEMENT MADRAS 6	May 9, 1996
A NAGARAJAN Vs. A MADHANAKUMAR	January 10, 1996
A NATARAJAN Vs. COMMISSIONER LAND ADMINISTRATION CHEPAUK MADRAS	August 21, 1996
A PRAKASAM Vs. POONAMMAL	September 27, 1996
A PREMCHAND Vs. V PADMAPRIYA	November 1, 1996
A PREMCHAND Vs. V PADMAPRIYA	November 7, 1996
A R K RAMANATHAN CHETTIAR Vs. LAKSHMINARAYANAN	February 12, 1996
A RAJENDRAN Vs. UNION OF INDIA	March 7, 1996
A S A ARUMUGAM Vs. RAMALINGA NADAR	November 18, 1996
A S K RATHNASWAMY NADAR AND CO MADRAS Vs. TRUSTEES OF THE PORT TRUST MADRAS	July 24, 1996
A S SETHURATHINAMMAL Vs. DEPUTY COMMISSIONER H R AND C E MADRAS	April 12, 1996
A S SURENDRAN Vs. STATE	August 21, 1996
A SELVARAJ Vs. MANAGEMENT OF INDIAN BANK	August 7, 1996
A SIVANESAN Vs. STATE	July 19, 1996
A SIVASAILAM Vs. COMMISSIONER OF WEALTH TAX	August 14, 1996
A SOMU THEVAR Vs. SIVAKUMAR	November 15, 1996
A T RAJA MADRAS Vs. MANGALORE GANESH BEEDI WORKS MYSORE	September 2, 1996
A THANGARAJ Vs. DISTRICT COLLECTOR NORTH ARCOT AMBETHKAR DIST VELLORE	July 19, 1996
A V M THEATRE ANDIPATTI Vs. STATE OF TAMIL NADU	September 23, 1996
A VEMBU SEKARAN Vs. P ANNAMALAI I A S SUB COLLECTOR NAMAKKAL	September 19, 1996
A. CASMIR AND OTHERS ETC. Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (HIGHER SECONDARY) COLLEGE ROAD, MADRAS AND OTHERS	January 19, 1996
A. JEEVANANDAM Vs. EXECUTIVE ENGINEER AND ADMN. OFFICER, MADURAI	March 6, 1996
A. VEMBU SEKARAN, PETITIONER Vs. P. ANNAMALAI, I.A.S. SUB	September 17, 1996
ABDUL FAROOK Vs. STATE	February 19, 1996
ABDUL HAMEED Vs. M SULTAN ABDUL KADER	July 1, 1996
ABDUL WAHAB Vs. RAMAN PANICKAR	April 19, 1996
ADAMBAVA MOHIDEEN Vs. STATE OF TAMIL NADU REB	February 15, 1996
ADHAM ROWTHER Vs. SUB INSPECTOR OF POLICE CENTRAL CRIME BRANCH	July 9, 1996
ADITYA AGRO INDUSTRIES PRIVATE LTD Vs. R P F COMMISSIONER	September 19, 1996
AEROFLOT RUSSIAN INTERNATIONAL AIRLINES MADRAS Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS MADRAS	April 17, 1996
AGRO CARGO TRANSPORT LIMITED Vs. COMMISSIONER OF INCOME TAX	March 7, 1996
AHOBILA MADAM Vs. REVENUE COURT THANJAVUR THANJAVUR DISTRICT	July 16, 1996
AI AMEEN YOUTH MOVEMENT Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT	July 16, 1996
ALAGAMMAI ALIAS INDIRA Vs. MANAGING DIRECTOR MARUDUPANDIAN TRANSPORT CORPORATION KARAIKUDI	March 26, 1996
ALAGIRI Vs. STATE	February 23, 1996
ALAGIRI Vs. STATE	February 3, 1996
ALAGU Vs. STATE OF TAMIL NADU	June 27, 1996
ALAMELU AMMAL Vs. DISTRICT COLLECTOR SALEM	November 5, 1996
AMMAL PILLAI Vs. VARADARAJULU COMPLEX A PARTNERSHIP FIRM	December 13, 1996
AMMASI Vs. AMARAVATHI	November 17, 1996
AMMASI Vs. TMT AMARAVATHI	November 7, 1996
AMMASI Vs. STATE	February 9, 1996
ANANDA PASUPATHI PILLAI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU	January 29, 1996
ANANDAN Vs. STATE	February 23, 1996
ANASUYA MUTHANNA Vs. COMMISSIONER OF INCOME TAX	April 2, 1996
ANDI JANAKI Vs. S CHELLIAH NADAR	August 22, 1996
ANDIMUTHU RAJA @ PERIASAMY Vs. STATE BY INSPECTOR OF POLICE, GOPICHETTIPALAYAM POLICE STATION, ERODE	December 20, 1996
ANDIPATTI NADAR URAYINMURAI SANGAM ANDIPATTI Vs. M V GNANAGURUSAMY	February 23, 1996
ANJUMAN E PALAH MILLAN DHARUL HIFAZ Vs. MOHAMMED OBAIDULAH	December 24, 1996
ANNAMALAI COTTON MILLS P LIMITED Vs. CHAIRMAN TAMILNADU ELECTRICITY BOARD ANNA SALAI MADRAS 600 002	January 2, 1996
ANNAMALAI FINANCE LTD Vs. K JAYAPRAKASH NARAYANAN	March 18, 1996
ANTHONY Vs. ARUNACHALAPANDIAN	October 30, 1996
ANTONY CHELLIAH Vs. MARIYAL	October 31, 1996
APPADURAI Vs. STATE	April 16, 1996
APPUSAMY Vs. A V SUNDARARAJAN	September 9, 1996
AR P MURUGESAN Vs. GOVT OF TAMIL NADU MADRAS	February 9, 1996
ARANTAI ANNADURAI Vs. STATE ELECTION COMMISSIONER GOVERNMENT OF TAMIL NADU	October 3, 1996
AROKIASAMY Vs. STATE	March 26, 1996
ARULMIGU VISWEWARASWAMI AND VEERARAGHAVA PERUMAL TEMPLES TIRUPPUR COIMBATORE DISTRICT Vs. R V E VENKATACHALA GOUNDER	April 12, 1996
ARUMAINATHAN Vs. STATE	November 27, 1996
ARUMUGHAM Vs. T L RADHAKRISHNAN	August 5, 1996
ASHOK LEYLAND EMPLOYEES Vs. UNION OF INDIA	December 12, 1996
ASHOK LEYLAND FINANCE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	January 25, 1996
ASOKA BETELNUT COMPANY PRIVATE LIMITED Vs. M K CHANDRAKANTH	November 7, 1996
ASSISTANT COMMISSIONER OF CUSTOMS TUTICORIN Vs. NEO INTEX MILLS LIMITED	September 26, 1996
ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE MADRAS Vs. N P V RAMASAMY UDAYAR	April 23, 1996
ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE Vs. A LATEEF	January 11, 1996
ASSISTANT SECURITY OFFICER RAILWAY PROTECTION FORCE JOLARPETTAI Vs. S SIVAGNANAM	June 19, 1996
AYYA NADAR JANAKI AMMAL COLLEGE Vs. A PANDIAN	June 26, 1996
B GOVINDARAJULU Vs. MANAGEMENT OF K P V SHAIK MOHAMED ROWTHER	June 28, 1996
B KRISHNAMURTHY Vs. CHAIRMAN MADRAS PORT TRUST	September 5, 1996
B KUTPUDDIN Vs. ZULEIKA BIBI	August 6, 1996
B MAHALAKSHMI Vs. D V NAGALAKSHMI AMMAL	March 6, 1996
B MUTHUVAIRAM Vs. PRINCIPAL PACHAIPPAS COLLEGE MADRAS	June 26, 1996
B PALANISWAMY Vs. COMMISSIONER OF INCOME TAX	March 14, 1996
B PAZHANISWAMY Vs. TAMIL NADU CHIEF ELECTION COMMISSIONER MADRAS	September 27, 1996
B SANKAR Vs. SECRETARY TO GOVT OF TAMIL NADU	April 8, 1996
B SARAVAN SATISH KUMAR ALIAS JAYACHANDRAN Vs. GOVERNMENT OF INDIA	April 19, 1996
B. SHANMUGHAM @ SELVAM Vs. DEIVAYANI @ DEVIKA	December 29, 1996
B. THENMOZHI Vs. P.M. BALASUBRAMANIAN	November 15, 1996
BABU Vs. STATE	October 28, 1996
BABU & MURUGESAN Vs. STATE BY INSPECTOR OF POLICE, AMBUR POLICE STATION, NORTH ARCOT DISTRICT	October 20, 1996
BABY ALIAS DHANALAKSHMI Vs. L. KRIPAKARAN AND OTHERS	April 19, 1996
BAKKIARAJ Vs. STATE	March 22, 1996
BALAJI HOSIERIES TIRUPUR Vs. RADIUM KNITTING COMPANY TIRUPUR	September 11, 1996
BALAMBAL Vs. KANNAMMAL ALIAS PAZHANIAMMAL DIED	October 14, 1996
BALAN @ BALASUNDARAM Vs. 1. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, HOME DEPT. FORT ST. GEORGE, MADRAS-9	July 1, 1996
BALASUBRAMANIAN Vs. THULASI	November 22, 1996
BALU BALUSAMY Vs. STATE OF TAMIL NADU	January 11, 1996
BANK OF TAMILNAD LIMITED Vs. COMMISSIONER OF INCOME TAX	September 11, 1996
BAR ASSOCIATION DHARMAPURI Vs. P SHANMUGAM ADVOCATE DHARMAPURI	January 5, 1996
BASITH Vs. STATE	December 11, 1996
BHAGWANDAS Vs. K G PURUSHOTHAMAN	January 12, 1996
BHARAT PETROLEUM CORPORATION LIMITED MADRAS Vs. N RAVI	November 4, 1996
BHARAT PROCESS AND MECHANICAL ENGINEERS LIMITED Vs. SALEM CHEMICAL INDUSTRIES	March 27, 1996
BIPIN K. SHETH Vs. N. SRIDHAR	June 28, 1996
BLUE STAR LIMITED Vs. HINDUSTAN PHOTO FILMS MANUFACTURING COMPANY LIMITED	April 25, 1996
BOARD OF TRUSTEES OF THE PORT OF MADRAS Vs. STATE OF TAMIL NADU	December 10, 1996
BRAKES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	March 12, 1996
BROOKE BOND INDIA LIMITED Vs. R RAGHAVAN	January 29, 1996
C DAVID THAMPI DHAS Vs. N M CHRISTIAN COLLEGE MARTHANDAM	March 19, 1996
C DHARMARAJ VELLALAR Vs. RAMACHANDRA VELLALAR	July 19, 1996
C JAYARAJ Vs. STATE ELECTION COMMISSIONER MADRAS	October 10, 1996
C KARUPAKARA RAO Vs. R SUBBA RAO	January 22, 1996
C KEVAL CHAND Vs. KARUPPANNA MUDALIAR	October 7, 1996
C LAKSHMI NARAIN Vs. CHIEF ELECTION COMMISSIONER NIRVACHAN SADAN NEW DELHI	June 12, 1996
C MAYAM PERUMAL KONAR Vs. THANGAMMAL	February 16, 1996
C MURUGESAN Vs. STATE OF TAMIL NADU	December 4, 1996
C NAGARAJAN Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH VELLORE	July 25, 1996
C PERUMAL Vs. SUPERINTENDING ENGINEER TAMIL NADU ELECY	March 26, 1996
C R MUGUNDAN Vs. DIRECTOR GENERAL MEMBER SECRETARY INDIAN	January 19, 1996
C S P JAIN AND COMPANY Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	April 9, 1996
C S VENKATASUBRAMANIAN Vs. STATE BANK OF INDIA KURICHI SIDCO INDUSTRIAL ESTATE BRANCH COIMBATORE	March 29, 1996
C VIJAYA LAKSHMI Vs. N SIVA BAGIYAM	July 11, 1996
C. ANUSUYA Vs. TAMIL NADU HOUSING BOARD AND ANOTHER	July 31, 1996
C. RAMAMOORTHY AND OTHERS Vs. GANDHIMATHI AND OTHERS	December 23, 1996
CAMPION PLASTIC INDUSTRIES LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL	February 15, 1996
CANARA BANK Vs. UNITED INDIA INSURANCE COMPANY LIMITED	August 14, 1996
CANARA BANK Vs. S VASUNDARA	November 8, 1996
CENTRAL HAMEEDIA STORES Vs. VALLIAMMMAL ALIAS RAJAMMAL	February 27, 1996
CHAMPALAL JAIN Vs. M SUPERCHAND	October 8, 1996
CHANDANMAL MOOTHA Vs. HAJEE MOHIDEEN	February 9, 1996
CHANDMA BIBI Vs. SHEIK MOHAMED SAHIB	July 31, 1996
CHANDRA BAI AMMAL AND OTHERS Vs. VENKATESAN	July 25, 1996
CHANDRA MOULEESWARAN Vs. STATE OF TAMIL NADU	July 26, 1996
CHANDRAHASAN Vs. STATE	April 23, 1996
CHANDRASHEKHARAN Vs. BABU MACHINE WORKS	March 25, 1996
CHANDRIKA Vs. M VIJAYAKUMAR	April 9, 1996
CHELLADURAI Vs. MUNIAMMAL	July 26, 1996
CHENGALVARAYAN CO-OPERATIVE SUGAR MILLS LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES	July 24, 1996
CHERAN TRANSPORT CORPORATION LTD Vs. SANTHAMANI	February 23, 1996
CHIEF ENGINEER/PERSONNEL TAMIL NADU ELECTRICITY BOARD MADRAS Vs. LABOUR COURT COIMBATORE	March 25, 1996
CHINNA KANNU AMMAL Vs. K K PERIASAMY	December 12, 1996
CHINNA MARUDACHALAM Vs. CHINNAIYA GOUNDER ALIAS RENGANNA GOUNDER	December 6, 1996
CHINNA PILLAI Vs. VAN	July 9, 1996
CHINNAKANNU PANDITHAR Vs. KASTURI	November 8, 1996
CHINNAPILLAI Vs. STATE	March 25, 1996
CHINNAPPA ALIAS GOPAL RAJA Vs. AYYANAR RAJA	February 15, 1996
CHINNASAMI Vs. NATARAJAN	February 27, 1996
CHINNAYYAN Vs. JAYARAMAN	January 31, 1996
CHINNAZHAGI S Vs. CHELLAPPAN	December 5, 1996
CHOLAN ROADWAYS CORPORATION LTD Vs. S PERUNGOVAI	September 20, 1996
CHURCH OF SOUTH INDIA TIRUNELVELI DIOCESAN TRUST ASSOCIATION TUTICORIN PASTORATE COMMITTEE Vs. V PONKASAMUTHU	December 3, 1996
CITY DISTRIBUTORS Vs. STATE OF PONDICHERRY	April 24, 1996
COATS VIYELLA INDIA LIMITED Vs. SUPDT OF CENTRAL EXCISE AMBASAMUDRAM	January 2, 1996
COLLECTOR OF CUSTOMS APPEALS Vs. RENOWNED AUTO PRODUCTS MFRS LIMITED	April 26, 1996
COMMISSIONER OF GIFT TAX Vs. HAMID HUSSAIN S A M S	March 26, 1996
COMMISSIONER OF GIFT TAX Vs. RAJA RAMALINGAM S	April 17, 1996
COMMISSIONER OF GIFT TAX Vs. SHANMUGASUNDRAM K N	April 20, 1996
COMMISSIONER OF GIFT TAX Vs. SUNDARAM INDUSTRIES LIMITED	February 1, 1996
COMMISSIONER OF GIFT TAX Vs. K MAHESH	February 23, 1996
COMMISSIONER OF GIFT TAX Vs. KASTURI ESTATE P LIMITED	August 22, 1996
COMMISSIONER OF GIFT TAX Vs. K N SHANMUGASUNDARAM	August 20, 1996
COMMISSIONER OF INCOME TAX Vs. M RATANCHAND CHORDIA	August 22, 1996
COMMISSIONER OF INCOME TAX Vs. K HAJI MD GHOUSE SAHEB AND CO	August 13, 1996
COMMISSIONER OF INCOME TAX Vs. R S AND SONS	August 13, 1996
COMMISSIONER OF INCOME TAX Vs. KANAGASABAI MUDALIAR A	August 14, 1996
COMMISSIONER OF INCOME TAX Vs. S B RAJ	August 29, 1996
COMMISSIONER OF INCOME TAX Vs. LAKSHMI VILAS BANK LIMITED	August 29, 1996
COMMISSIONER OF INCOME TAX Vs. TRICHY STEEL ROLLING MILLS LIMITED	August 29, 1996
COMMISSIONER OF INCOME TAX Vs. K A MEENAKSHISUNDARAM AND CO	September 12, 1996
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA VISCOSE LTD	September 19, 1996
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA SHIPPING CORPORATION LIMITED	September 18, 1996
COMMISSIONER OF INCOME TAX Vs. PADMAVATHY AMMAL R	September 18, 1996
COMMISSIONER OF INCOME TAX Vs. SALEM CO OPERATIVE SUGAR MILLS LIMITED	September 10, 1996
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRABHA LIMITED	July 9, 1996
COMMISSIONER OF INCOME TAX Vs. DHUN D DALAL	July 11, 1996
COMMISSIONER OF INCOME TAX Vs. LUCAS T V S LIMITED	July 16, 1996
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC COMPANY OF INDIA LIMITED	July 17, 1996
COMMISSIONER OF INCOME TAX Vs. THUDIALUR CO OPERATIVE AGRICULTURAL SERVICES LIMITED	July 16, 1996
COMMISSIONER OF INCOME TAX Vs. V S T MOTOR PRIVATE LIMITED	July 24, 1996
COMMISSIONER OF INCOME TAX Vs. AYYANARAPPAN AND CO	July 25, 1996
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED	July 22, 1996
COMMISSIONER OF INCOME TAX Vs. MADHAVADAS LALCHAND	July 22, 1996
COMMISSIONER OF INCOME TAX Vs. M KALPAGAM	July 18, 1996
COMMISSIONER OF INCOME TAX Vs. STANES TYRE AND RUBBER PRODUCTS LIMITED	July 18, 1996
COMMISSIONER OF INCOME TAX Vs. V KARTHIKEYAN	July 25, 1996
COMMISSIONER OF INCOME TAX Vs. SOWMINI RAMESH	July 30, 1996
COMMISSIONER OF INCOME TAX Vs. G KRISHNAN	July 30, 1996
COMMISSIONER OF INCOME TAX Vs. JAWAHAR MILLS LTD	August 1, 1996
COMMISSIONER OF INCOME TAX Vs. K ASHOK	August 8, 1996
COMMISSIONER OF INCOME TAX Vs. RANE MADRAS LIMITED	August 8, 1996
COMMISSIONER OF INCOME TAX Vs. MOHAMOOD K T M S	August 8, 1996
COMMISSIONER OF INCOME TAX Vs. FARIDA PRIME TANNERY	August 13, 1996
COMMISSIONER OF INCOME TAX Vs. R K SWAMY ADVERTISING ASSOCIATES P LIMITED	November 12, 1996
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA VISCOSE LTD	November 13, 1996
COMMISSIONER OF INCOME TAX Vs. KASTURI AND SONS LIMITED	November 14, 1996
COMMISSIONER OF INCOME TAX Vs. RAYALASEEMA PASSENGER AND GOODS TRANSPORTS PRIVATE LIMITED	November 14, 1996
COMMISSIONER OF INCOME TAX Vs. ENFIELD INDIA LIMITED	November 28, 1996
COMMISSIONER OF INCOME TAX Vs. K P V SHAIK MOHAMMAD ROWTHER AND CO P LIMITED	September 23, 1996
COMMISSIONER OF INCOME TAX Vs. A U CHANDRASEKHARAN	September 23, 1996
COMMISSIONER OF INCOME TAX Vs. P R DEVARAJ	September 24, 1996
COMMISSIONER OF INCOME TAX Vs. V S T SERVICE STATION PRIVATE LIMITED	September 24, 1996
COMMISSIONER OF INCOME TAX Vs. V KRISHNAMURTHY	October 8, 1996
COMMISSIONER OF INCOME TAX Vs. NARYANASWAMI PATHER T	October 7, 1996
COMMISSIONER OF INCOME TAX Vs. TRICHY DISTILLERIES AND CHEMICALS LIMITED	October 10, 1996
COMMISSIONER OF INCOME TAX Vs. PIONEER ENGINEERING SYNDICATE	October 8, 1996
COMMISSIONER OF INCOME TAX Vs. RAJAGOPALAN PAPER AND BOARD MILLS	October 9, 1996
COMMISSIONER OF INCOME TAX Vs. VRM S M KARUPPAN CHETTIAR	October 7, 1996
COMMISSIONER OF INCOME TAX Vs. THULASIDAR AND CO	October 1, 1996
COMMISSIONER OF INCOME TAX Vs. ENFIELD INDIA LIMITED	October 1, 1996
COMMISSIONER OF INCOME TAX Vs. EGMORE BENEFITS SOCIETY LIMITED	November 6, 1996
COMMISSIONER OF INCOME TAX Vs. SURESH GOKULDAS	November 4, 1996
COMMISSIONER OF INCOME TAX Vs. RAMESH MAHESH SANJAY TRUST	February 27, 1996
COMMISSIONER OF INCOME TAX Vs. VARADALAKSHMI MILLS LIMITED	February 22, 1996
COMMISSIONER OF INCOME TAX Vs. SUNDARAM FASTENERS LIMITED	February 19, 1996
COMMISSIONER OF INCOME TAX Vs. S CHIDAMBARATHANU	February 20, 1996
COMMISSIONER OF INCOME TAX Vs. MUTHAPPA CHETTIAR S M M	February 20, 1996
COMMISSIONER OF INCOME TAX Vs. ASIA MATCH CO P LIMITED	March 12, 1996
COMMISSIONER OF INCOME TAX Vs. RANGASWAMY NAIDU R	March 11, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATESH MINOR	March 11, 1996
COMMISSIONER OF INCOME TAX Vs. SARA ENTERPRISES	March 12, 1996
COMMISSIONER OF INCOME TAX Vs. MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED	March 12, 1996
COMMISSIONER OF INCOME TAX Vs. D PUSHPAM AMMAL	March 13, 1996
COMMISSIONER OF INCOME TAX Vs. VARADARAJAN S	March 5, 1996
COMMISSIONER OF INCOME TAX Vs. SILVER CLOUD FOREST AND PLANATATIONS	March 7, 1996
COMMISSIONER OF INCOME TAX Vs. RANGANATHAR AND CO	March 7, 1996
COMMISSIONER OF INCOME TAX Vs. N NALLAKAMU CHETTIAR	March 7, 1996
COMMISSIONER OF INCOME TAX Vs. VENU SURESH SHEELA TRUST	March 4, 1996
COMMISSIONER OF INCOME TAX Vs. SHANKAR COTTONS	January 30, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATESWARAN M S	January 19, 1996
COMMISSIONER OF INCOME TAX Vs. V S SIVESUBRAMANIAM	January 19, 1996
COMMISSIONER OF INCOME TAX Vs. LAKSHMI INDUSTRIES P LIMITED	January 19, 1996
COMMISSIONER OF INCOME TAX Vs. BISON KNITTING CO	January 22, 1996
COMMISSIONER OF INCOME TAX Vs. SUJANNI TEXTILES P LIMITED	January 22, 1996
COMMISSIONER OF INCOME TAX Vs. SANKARAPANDIAN N S M	January 24, 1996
COMMISSIONER OF INCOME TAX Vs. ADAMKHAN	February 14, 1996
COMMISSIONER OF INCOME TAX Vs. M CT M CORPORATION PRIVATE LIMITED	February 13, 1996
COMMISSIONER OF INCOME TAX Vs. T T KRISHNAMACHARI AND CO	February 14, 1996
COMMISSIONER OF INCOME TAX Vs. VANAMAMALAI RAMANUJA JEER SWAMIGAL	February 15, 1996
COMMISSIONER OF INCOME TAX Vs. V KRISHNAMURTHY	February 15, 1996
COMMISSIONER OF INCOME TAX Vs. RAMASWAMY RAJA P K	February 15, 1996
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE BROS P LIMITED	February 7, 1996
COMMISSIONER OF INCOME TAX Vs. SIVANANDA COLOUR WORKS	February 8, 1996
COMMISSIONER OF INCOME TAX Vs. KAIKULAM VILAVANCODE TALUK CO OPERATIVE MARKETING SOCIETY LIMITED	February 8, 1996
COMMISSIONER OF INCOME TAX Vs. RATHNASWAMY C J	February 5, 1996
COMMISSIONER OF INCOME TAX Vs. RAVICHANDRAN	April 17, 1996
COMMISSIONER OF INCOME TAX Vs. CHANDRAKANTH M K	April 15, 1996
COMMISSIONER OF INCOME TAX Vs. SATHIYAVATHI M C SMT	April 15, 1996
COMMISSIONER OF INCOME TAX Vs. PALLAVAN TRANSPORT CORPORATION LIMITED	April 16, 1996
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LIMITED	April 10, 1996
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LIMITED	April 10, 1996
COMMISSIONER OF INCOME TAX Vs. NATIONAL IRANIAN OIL CO	April 11, 1996
COMMISSIONER OF INCOME TAX Vs. JAWAHAR MILLS LIMITED	April 3, 1996
COMMISSIONER OF INCOME TAX Vs. INDIA COMPANY PRIVATE LIMITED	April 3, 1996
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES	March 26, 1996
COMMISSIONER OF INCOME TAX Vs. V S T MOTORS P LIMITED	March 24, 1996
COMMISSIONER OF INCOME TAX Vs. S S M PROCESSING MILLS	March 27, 1996
COMMISSIONER OF INCOME TAX Vs. B VIJAYALAKSHMI	March 28, 1996
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU MERCANTILE BANK LIMITED	March 28, 1996
COMMISSIONER OF INCOME TAX Vs. POLLY CONTAINER INDUSTRIES	March 22, 1996
COMMISSIONER OF INCOME TAX Vs. N A PAPPURAJA SONS	March 21, 1996
COMMISSIONER OF INCOME TAX Vs. KARUR VYSYA BANK LIMITED	March 21, 1996
COMMISSIONER OF INCOME TAX Vs. SUNDARAM SPINNING MILLS	April 23, 1996
COMMISSIONER OF INCOME TAX Vs. K R CHENNI KRISHNA CHETTY	April 25, 1996
COMMISSIONER OF INCOME TAX Vs. BAKHEAR AHAMED AND CO	April 24, 1996
COMMISSIONER OF INCOME TAX Vs. REVATHI AGENCIES	June 12, 1996
COMMISSIONER OF INCOME TAX Vs. SIMPSON AND CO LTD	June 13, 1996
COMMISSIONER OF INCOME TAX Vs. JAWAHAR MILLS LIMITED	June 13, 1996
COMMISSIONER OF INCOME TAX Vs. E I D PARRY LIMITED	June 17, 1996
COMMISSIONER OF INCOME TAX Vs. EIMCO K C PRIVATE LIMITED	June 20, 1996
COMMISSIONER OF INCOME TAX Vs. RAJALAKSHMI TEXTILE PROCESSORS LTD	June 17, 1996
COMMISSIONER OF INCOME TAX Vs. MOHAN RAO U	June 18, 1996
COMMISSIONER OF INCOME TAX Vs. NAGESH CINE ENTERPRISES	June 12, 1996
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA VISCOSE LIMITED	June 10, 1996
COMMISSIONER OF INCOME TAX Vs. SIMPSON AND CO LTD	June 10, 1996
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LTD	June 26, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATAPATHY G N	June 24, 1996
COMMISSIONER OF INCOME TAX Vs. TIRUPUR TEXTILES PRIVATE LIMITED	June 25, 1996
COMMISSIONER OF INCOME TAX Vs. VALLIAMMAL D SMT	June 27, 1996
COMMISSIONER OF INCOME TAX Vs. STAR OIL MILLS	June 18, 1996
COMMISSIONER OF INCOME TAX Vs. SIVAN SOAP FACTORY	June 20, 1996
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED	June 22, 1996
COMMISSIONER OF INCOME TAX Vs. N MUTHAMMAL	July 1, 1996
COMMISSIONER OF INCOME TAX Vs. MUTHUMMAL SMT N	July 1, 1996
COMMISSIONER OF INCOME TAX Vs. MOHAMED ISMAIL D	July 2, 1996
COMMISSIONER OF INCOME TAX Vs. KAMALA DEVI	July 3, 1996
COMMISSIONER OF INCOME TAX Vs. KAMALA DEVI	March 3, 1996
COMMISSIONER OF INCOME TAX Vs. JAWAHAR MILLS LIMITED	September 2, 1996
COMMISSIONER OF INCOME TAX Vs. S P MUTHUKARUPPAN	January 8, 1996
COMMISSIONER OF INCOME TAX Vs. SIVASUBRAMANIAM V S	January 10, 1996
COMMISSIONER OF INCOME TAX Vs. A SUBRAMANIA PILLAI	January 9, 1996
COMMISSIONER OF INCOME TAX Vs. WHEEL AND RIM CO OF INDIA LIMITED	January 9, 1996
COMMISSIONER OF INCOME TAX Vs. RAMANATHAPURAM DISTRICT CENTRAL CO OPERATIVE BANK LIMITED	January 10, 1996
COMMISSIONER OF INCOME TAX Vs. ADMINISTRATOR GENERAL OF MADRAS FOR THE ESTATE OF MRS IDA L CHAMBERS	January 18, 1996
COMMISSIONER OF INCOME TAX Vs. J V APPADURAI CHETTIAR COMPANY	January 10, 1996
COMMISSIONER OF INCOME TAX Vs. MADAN MOHAN K P	January 11, 1996
COMMISSIONER OF INCOME TAX Vs. VENKATASUBBIAH REDDIAR K S	January 18, 1996
COMMISSIONER OF INCOME TAX Vs. P K RAMASWAMY RAJA	February 15, 1996
COMMISSIONER OF INCOME TAX Vs. FIRST LEASING CO OF INDIA LIMITED	September 12, 1996
COMMISSIONER OF INCOME TAX Vs. STANES TYRE AND RUBBER PRODUCTS LIMITED	March 18, 1996
COMMISSIONER OF INCOME TAX/COMMISSIONER OF WEALTH TAX/COMMISSIONER OF GIFT TAX Vs. S M M MUTHAPPA CHETTIAR	February 20, 1996
COMMISSIONER OF INCOME-TAX Vs. ANDHRA PRABHA LIMITED	September 1, 1996
COMMISSIONER OF INCOME-TAX Vs. G KRISHNAN	March 30, 1996
COMMISSIONER OF INCOME-TAX Vs. M KALPAGAM	March 18, 1996
COMMISSIONER OF INCOME-TAX Vs. ANDHRA PRABHA LTD	October 9, 1996
COMMISSIONER OF POLICE MADRAS Vs. R KOTHANDAPANI	July 25, 1996
COMMISSIONER OF WEALTH TAX Vs. NATARAJAN A N	July 25, 1996
COMMISSIONER OF WEALTH TAX Vs. C B MUTHUSAMAY CHETTIAR DECD	August 20, 1996
COMMISSIONER OF WEALTH TAX Vs. M KUMARAN	October 30, 1996
COMMISSIONER OF WEALTH TAX Vs. L BORIAH GOWDER	December 12, 1996
COMMISSIONER OF WEALTH TAX Vs. M A JAN	February 22, 1996
COMMISSIONER OF WEALTH TAX Vs. S EAPEN	February 28, 1996
COMMISSIONER OF WEALTH TAX Vs. BHAVANI DEVI SADHAIYA	March 2, 1996
COMMISSIONER OF WEALTH TAX Vs. ANNAI JAYABARATHI M	February 1, 1996
COMMISSIONER OF WEALTH TAX Vs. LABH KAVAR BAI	January 29, 1996
COMMISSIONER OF WEALTH TAX Vs. BHAVANI DEVI SADHAIYA	July 2, 1996
COMMISSIONER OF WEALTH TAX Vs. G NALLAKRISHNAN	June 25, 1996
COMMISSIONER OF WEALTH TAX Vs. RADHA PARTHASARATHY SMT	April 15, 1996
COMMISSIONER OF WEALTH TAX Vs. RAMAMURTHY	April 18, 1996
COMMISSIONER OF WEALTH TAX Vs. RAMAMURTHY M	April 22, 1996
COMMISSIONER OF WEALTH TAX Vs. P NAINAKHAN	January 10, 1996
COMMISSIONER PANRUTI MUNICIPALITY PANRUTI Vs. KANNIKA PARAMESWARI AMMAN TEMPLE	February 22, 1996
CONTROLLER OF ESTATE DUTY Vs. LUCY PANDIARAJ	February 1, 1996
CONTROLLER OF ESTATE DUTY Vs. TAJ KAUR BEDI DECD	April 15, 1996
CONTROLLER OF ESTATE DUTY Vs. S KALAIVANAN	June 30, 1996
CORPORATION OF MADURAI Vs. DY COMMISSIONER OF LABOUR MADURAI	April 26, 1996
COUNCIL FOR LEATHER EXPORTS Vs. ALL INDIA SMALL SCALE TANNERS AND EXPORTERS ASSOCIATION AND ANR.	January 21, 1996
COUNCIL FOR LEATHER EXPORTS Vs. ALL INDIA SMALL SCALE TANNERS AND EXPORTERS ASSOCIATION	January 31, 1996
D B MADAN AND COMPANY Vs. GOVERNMENT OF INDIA	December 9, 1996
D CHANDRAN Vs. STATE ASSISTANT COMMISSIONER OF POLICE L AND O TAMIL NADUAGAR RANGE MADRAS	September 18, 1996
D CHELLAYYANNADAR Vs. SULOCHANA THANKACHI	February 6, 1996
D GANESAN Vs. M S CHANDRA BOSE	September 10, 1996
D JAYABALAKRISHNAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	January 2, 1996
D KOVENDAN AND 7 ORS Vs. EXECUTIVE OFFICER THE TOWN PANCHAYAT	September 10, 1996
D KRISHNAMOORTHI Vs. ELANJIAM ALIAS CHANDRA	July 12, 1996
D MUNIRATHANAM Vs. ADDITIONAL REGISTRAR OF TRADE UNION-I MADRAS-6	October 9, 1996
D N ELANGO Vs. SUDARSAN CHITS INDIA LIMITED	July 19, 1996
D N NAGARAJA IYER Vs. STATE OF MADRAS	February 9, 1996
D RAJESWARI Vs. STATE OF TAMIL NADU	May 4, 1996
D RAJESWARI Vs. STATE OF TAMIL NADU	May 24, 1996
D SEKARAN Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS	February 16, 1996
D SHANMUGHAM Vs. POTTIAMMAL	March 15, 1996
D SIMON Vs. CITY POLICE COMMISSIONER CITY POLICE COMMISSIONER OFFICE EGMORE MADRAS	April 26, 1996
D SUNDARESAN Vs. MANAGEMENT OF TRIPLICANE URBAN CO-OPERATIVE	August 26, 1996
D VENKATASAN Vs. STATE	September 26, 1996
DAMODARAN Vs. LAKSHMI	October 10, 1996
DAMODARDAS CHATRAM AT THUVERANKURICHI Vs. STATE OF TAMIL NADU	October 29, 1996
DAYALAN Vs. KADESWARASWAMI TEMPLE AT KADAIYUR	November 21, 1996
DCW LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TUTICORIN	February 19, 1996
DEEPA GHOSH Vs. STATE	March 18, 1996
DEEPEE SHOE FABRICS PRIVATE LIMITED, REPRESENTED BY THEIR DIRECTOR MEENAKSHI NATARAJAN Vs. PALLAVA LEATHERS AND PRODUCTS, REPRESENTED BY THEIR PARTNER, P. SRINIVASAN	September 13, 1996
DEIVANAI ACHI ALIAS A A JANAKI ACHI Vs. KADER BIBI	November 5, 1996
DEIVANAI AMMAL Vs. P K R ATHMARAM	March 29, 1996
DEVANGUDI RAMASAMY MAZHAVARAYAR EDUCATIONAL SOCIETY Vs. SRIMUSHNAM MAIVAZHI TAMIL SABAI	November 5, 1996
DEVIVANAI AMMAL Vs. STATE OF TAMIL NADU	September 20, 1996
DHANAKODI PADAYACHI Vs. MUTBUKUNUMWARAI	September 17, 1996
DHANAPAL PERINBAM ROADWAYS THROUGH ITS MANAGING PARTNER TRIVANDRUM Vs. SMT INDIRANI AMMAL	July 8, 1996
DHANASEKARAN Vs. STATE	March 18, 1996
DHARMAN Vs. MARIMUTHU	July 2, 1996
DIAMOND SEA FOODS EXPORTS TUTICORIN Vs. A M NICHOLAS	July 19, 1996
DIRECTOR GENERAL ARMED FORCES Vs. RAVI BHATT	August 7, 1996
DIRECTOR OF INCOME TAX EXEMPTION Vs. C C M KOTHARI EDUCATIONAL TRUST	October 29, 1996
DISTRICT FOREST OFFICER AND AUTHORISED OFFICER Vs. KRISHNAVENI AMMAL	March 6, 1996
DISTRICT FOREST OFFICER AND OTHERS Vs. A. V. RAVICHANDRAN AND OTHERS	June 20, 1996
DISTRICT FOREST OFFICER ATTUR SALEM DISTRICT Vs. A V RAVICHANDRAN	February 19, 1996
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. MURUGAN PROPRIETOR M/S MURUGAN TRANSPORTS SIVAKASI	February 23, 1996
DUKES PHARMA Vs. GOVERNMENT OF INDIA	April 4, 1996
E I D PARRY INDIA LIMITED Vs. LABOUR COURT	August 5, 1996
E I D PARRY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 29, 1996
E I D PARRY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 11, 1996
E RAJKUMAR Vs. P NIRMALA CESILIA	July 31, 1996
E VANNACHI ALIAS CHELLAMMAL Vs. CHELLIAH KONE	July 19, 1996
E VENKATESAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD MADRAS	May 7, 1996
E. SHANMUGHAM Vs. POTTIAMMAL	March 15, 1996
EASTERN STEAM SHIPS PVT LTD Vs. S RAMASWAMY VIGILANCE OFFICER AND ARBITRATOR DEPARTMENT OF TELECOMMUNICATIONS MADRAS	September 17, 1996
EKAVALLI Vs. SPECIAL TAHSILDAR MADRAS EXPORT PROCESSING ZONE LAND ACQUISITION SAIDAPET MADRAS 15	April 12, 1996
ELKAY HIGHER SECONDARY SCHOOL AND ELKAY PRIMARY SCHOOL KAYALPATINAM Vs. STATE OF TAMIL NADU	August 28, 1996
ELUMALAI Vs. K SUKUMAR	August 16, 1996
ELUMALAI Vs. SARASU AND OTHERS	November 16, 1996
ELUMALAI DIED Vs. RAMASAMY NAIDU DIED	March 12, 1996
EMPLOYEES STATE INSURANCE CORPORATION Vs. ALAGUSUNDARAM CHETTIAR	March 22, 1996
ENGLISH ELECTRIC CO OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	January 30, 1996
ETERNIT EVEREST LIMITED Vs. UNION OF INDIA	June 25, 1996
EXECUTIVE COMMITTEE OF THE MASJID E FARKHUNDA Vs. P A G HUSSAIN MOULANA	August 1, 1996
EXECUTIVE OFFICER, PONDICHERRY Vs. ARULMIGU LAKSHMINARASIMHASWAMY TEMPLE, SINGIRIKUDI	January 13, 1996
EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 7, 1996
FARISHA BEEVI Vs. SHAMSUD BUHARI	December 16, 1996
FENNER INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	February 22, 1996
FLORA RENJITHAM AND OTHERS Vs. GLADSON ROBIN	December 9, 1996
FRASER AND ROSS ASSOCIATES CHARTERED ACCOUNTS Vs. P S SWAMINATHAN	July 13, 1996
G ANANDAM Vs. TAMIL NADU ELECTRICITY BOARD	July 23, 1996
G ANANDHAN Vs. V PALANI PADAYACHI	October 23, 1996
G GNANAIAHPANDIYAN Vs. PAZHANIAMMAL	November 28, 1996
G JOTHIMANI NADAR Vs. DEPUTY DIRECTOR OF ENFORCEMENT	January 19, 1996
G KRISHNAMURTHY Vs. SARANGAPANI	February 5, 1996
G KRISHNAMURTHY Vs. SARANGAPANI	February 25, 1996
G KUMARASAMY Vs. CORPORATION OF MADRAS	February 28, 1996
G KUMARASAMY Vs. UNION OF INDIA	November 18, 1996
G KUMARASAMY Vs. UNION OF INDIA	December 18, 1996
G R RAGUPATHY Vs. DR K SANKAR	July 31, 1996
G SRINIVASAN Vs. DEPUTY COMMISSIONER H R AND C E ADMN DEPARTMENT COIMBATORE	August 21, 1996
G T JAYARAMAN Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	July 10, 1996
G THIRUVARASAN Vs. DEPUTY COLLECTOR LAND ACQUISITION PONDICHERRY	September 9, 1996
G. AMSAVALLI Vs. STATE OF TAMIL NADU	February 29, 1996
G. KALAMEGAM AND ANOTHER Vs. K. MURUGESAN AND ANOTHER	September 3, 1996
G. RAMASAMY AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND ANOTHER	October 9, 1996
G.THYAGARAJAN, Vs. STATE OF TAMIL NADU AND OTHERS	April 16, 1996
GAJENDRA SHA Vs. M GOVINDARAJAN	April 4, 1996
GANAPATHI GOUNDER Vs. BRANCH MANAGER INDIAN OVERSEAS BANK SULUR BRANCH SULUR	January 10, 1996
GANESAN Vs. STATE	April 26, 1996
GAYATHRI MALATHI N Vs. STATE OF TAMIL NADU	November 5, 1996
GILLES PFEIFFER Vs. UNION OF INDIA	March 8, 1996
GIRISH S MEHTA Vs. TRACSTAR INVESTMENT LIMITED	April 4, 1996
GNANAMBIKA MILLS LIMITED COIMBATORE Vs. DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION NEW DELHI	February 28, 1996
GNANAMBIKA MILLS LTD Vs. DIRECTOR GENERAL EMPLOYEES STATE INSURANCE	February 28, 1996
GNANAMBIKAI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 28, 1996
GNANASOUNDARI M S Vs. CHIEF COMMISSIONER OF INCOME TAX	June 11, 1996
GOLDEN HILLS ESTATES Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	July 18, 1996
GOPAL Vs. STATE REP	March 5, 1996
GORDON WOODROFFE LIMITED Vs. UNION OF INDIA	October 11, 1996
GOUNDER AND COMPANY Vs. B S HEGDE	July 17, 1996
GOVERNMENT OF INDIA Vs. JAGADISH A SADARANGANI	June 21, 1996
GOVERNMENT OF TAMIL NADU MADRAS Vs. RAJAMANICKAM	January 21, 1996
GOVERNMENT OF TAMIL NADU MADRAS Vs. RAJAMANICKAM	January 24, 1996
GOVINDA REDDY Vs. STATE	July 5, 1996
GOVINDASAMY Vs. STATE	January 25, 1996
GOVINDASWAMY Vs. BALARAMAN AND OTHERS	April 4, 1996
GOWRAMMAL ALIAS GOWRI Vs. V PECHIMUTHU	January 29, 1996
GRAMA SABHA OF KAVERIRAJAPURAM PANCHAYAT VILLAGE Vs. STATE OF TAMIL NADU	February 1, 1996
GRASIM INDUSTRIES LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL MADRAS	September 27, 1996
GUBENDRAN Vs. THE STATE OF TAMIL NADU	April 15, 1996
GUNA ALIAS GUNASEKARAN Vs. STATE	April 17, 1996
HARICHANDRAN Vs. STATE REP	March 22, 1996
HARIPRASAD NOPANY Vs. MOHANLAL NOPANY AND OTHERS	March 22, 1996
HENRY ISIDORE Vs. COMMISSIONER OF INCOME TAX	January 31, 1996
HIGH COURT OF JUDICATURE AT MADRAS Vs. T S SANKARANARAYANAN	December 18, 1996
HINDLEVER CHEMICALS LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL MADRAS	September 11, 1996
HINDUSTAN PETROLEUM CORP LTD MADRAS Vs. K M YAKUB DIED BY L RS	July 19, 1996
HINDUSTAN PETROLEUM CORPN LTD Vs. UMA RANI	July 17, 1996
I SUNDARAM Vs. ASSISTANT EXECUTIVE ENGINEER CIVIL TAMIL	July 16, 1996
I.K.G. SWAMY Vs. THE TAMIL NADU ELECTRICITY BOARD	December 23, 1996
IDOL OF ARULMIGU VADABADRAKALIAMMAN TEMPLE AND TRUST Vs. SWARNAMBAL	June 11, 1996
IGNASIAMMAL Vs. FATHIMA BEEVI	November 6, 1996
INCOME TAX OFFICER Vs. DINESH K SHAH	August 12, 1996
INCOME TAX OFFICER Vs. T V RAJAMANICKAM	March 22, 1996
INCOME TAX OFFICER SALARIES CIRCLE II B MADRAS Vs. DINESH K SHAH PARTNER M/S ELITE OPTICAL INDUSTRIES MADRAS	August 20, 1996
INDIA PISTONS LIMITED Vs. UNION OF INDIA	November 25, 1996
INDIAN BANK Vs. CHOKKALINGAM	January 25, 1996
INDIAN COMMERCE AND INDUSTRIES CO PRIVATE LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	September 20, 1996
INDIAN OVERSEAS BANK Vs. INDIAN OVERSEAS BANK STAFF CANTEEN WORKERS	March 8, 1996
INDO SWISS SYNTHETIC GEM MANUFACTURING COMPANY LIMITED Vs. GOVT OF T N	March 19, 1996
INSPECTOR EMPLOYEES STATE INSURANCE CORPORATION MADURAI Vs. A L VEERAPPAN	January 18, 1996
INSPECTOR OF CENTRAL EXCISE Vs. S A SAMAD, LIFE INSURANCE CORPORATIONENSEE, BHARATH MATCH INDUSTRIES	January 23, 1996
ISMAIL Vs. RAJKUMAR BHAGWATSARAN ALL INDIA TRADING CO	February 13, 1996
J ELANGO Vs. STATE OF TAMIL NADU	March 15, 1996
J JAYALALITHA Vs. STATE	August 13, 1996
J JAYALALITHA Vs. SUBRAMANIAN SWAMY	September 4, 1996
J KUPPUSWAMI MUDALI Vs. MAHALINGAM	July 26, 1996
J PRIYA MINOR Vs. DEAN TIRUNELVELI MEDICAL COLLEGE	January 9, 1996
J S MUTHU Vs. UNION OF INDIA	January 13, 1996
J S MUTHU Vs. UNION OF INDIA	January 30, 1996
J SELVARAJ Vs. D K P VARDHARAJAN	February 16, 1996
J SUDARSHAN Vs. STATE	December 17, 1996
J T ACHARYALU Vs. STATE	September 24, 1996
J VISALAKSHI AMMAL Vs. T B SATHYANARAYANA	August 1, 1996
J. M. RAHAMATHULLAH AND OTHERS Vs. STATE ELECTION COMMISSIONER AND OTHERS	October 3, 1996
JAMEEL KHAN Vs. THOMAS COOK INDIA LTD	April 26, 1996
JANAKI AMMAL Vs. GANAPATHI KONAR	May 3, 1996
JANAKIAMMAL Vs. STATE OF TAMIL NADU	February 8, 1996
JANARDHANA MISHRA ALIAS JANARDHANA PRASAD Vs. STATE	February 16, 1996
JASMIN ROADWAYS PONDICHERRY Vs. TRANSPORT COMMISSIONER MADRAS	July 30, 1996
JAYAKODI Vs. GNANAPRAKASAM	December 24, 1996
JAYARANI Vs. RAJAMANICKAM	April 9, 1996
JESUDASONS PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE RAMNAD	September 3, 1996
JESUDOSS Vs. STATE	March 26, 1996
JESWANTHRAJ MODY Vs. SELVANAYAKI AMMAL	February 22, 1996
JEYARAMAN Vs. KANDAPPA PALANIVELU	March 7, 1996
JOHN EUGENE BRENNAN IRISH NATIONAL TOURIST Vs. STATE	February 9, 1996
JOHNSON Vs. JAYA PUSHPARANI AND ORS.	January 10, 1996
JUDIT VICTOR IGNACE Vs. KOTHANDARAMAN	September 23, 1996
K A ALAGIAH Vs. A A CHINNAZHAGU	March 1, 1996
K A SENGOTTAYAN Vs. STATE OF TAMIL NADU	September 25, 1996
K BALAKRISHNAN Vs. SPECIAL TAHSILDAR L A NORTH NEIGHBOURHOOD PROJECT MADURAI	June 26, 1996
K BALU Vs. K KARMEGAM	March 14, 1996
K C P LIMITED Vs. SALES TAX OFFICER NEEMUCH MADHYA PRADESH	August 27, 1996
K GOVINDAMMAL Vs. TAHSILDAR AND RECORD OFFICER TENANCY RECORD ERODE	April 26, 1996
K GOVINDARAJA MUDALIAR Vs. RAJASUNDARESA MUDALIAR	September 3, 1996
K JUYARAMANUJU Vs. JANAKARAJ	February 15, 1996
K KARALA GOUNDER Vs. K BASKARAN	July 25, 1996
K KARALA GOUNDER Vs. STATE	July 25, 1996
K KRISHNAMOORTHY Vs. D R SUBRAMANIAN	July 31, 1996
K KRISHNASWAMY Vs. STATE	February 19, 1996
K KRISHNAVENI Vs. CONTROLLER OF ESTATE DUTY	July 22, 1996
K L RAJAKRISHNAN Vs. PARTHAS TEXTILES KOTTAYAM	July 11, 1996
K L RAMESH Vs. K G NAGARAJA GUPTA	February 26, 1996
K M RATHINAM NADAR Vs. ARULMIGU HANUMANTHARAYAR BHAJANAI MADAM ALIAS HANUMAR KOVIL	March 1, 1996
K MURALIDHAR Vs. KISHORE KUMAR P JAIN	October 4, 1996
K N CHIDAMBARAM Vs. K N LAKSHMANAN	March 19, 1996
K NAGARAJA ODAYAR Vs. COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT NUNGAMBAKKAM HIGH ROAD MADRAS	March 21, 1996
K NARAYANI Vs. REGISTRAR HIGH COURT MADRAS	June 27, 1996
K PANCHAVARNAMMAL DIED Vs. E SARASWATHIAMMAL	February 29, 1996
K R NAGAPPAN Vs. STATE	January 5, 1996
K RADHAKRISHNAN Vs. THIRUMANI ASPHALTS AND FELTS P LTD	July 1, 1996
K RADHAKRISHNAN Vs. THIRUMANI ASPHALTS AND FELTS PRIVATE LIMITED	July 11, 1996
K RAMADOSS Vs. S VAIDYANATHASAMY	February 13, 1996
K RAMANATHAN DIED Vs. B K NALINI JAYANTHI	September 10, 1996
K RATHINAM ALIAS ARJUNA PILLAI DIED Vs. D MAYANDI THEVAR	September 17, 1996
K S CHIDAMBARAM Vs. GOMATHI AMMAL	February 6, 1996
K S K P SUBBAYAN CHETTIAR Vs. K RAMU	March 8, 1996
K S SHANTHILAL Vs. SAROJINI AMMAL	April 4, 1996
K SARASWATHI AMMAL Vs. UNION OF INDIA	October 28, 1996
K SAROJA Vs. VALLIAMMAL	March 8, 1996
K SRINIVASAN IYENGAR Vs. STATE	January 19, 1996
K SURESH BABU Vs. STATE OF TAMIL NADU	February 26, 1996
K T M S MAHMOOD Vs. INCOME TAX OFFICER SIXTH	August 22, 1996
K T M S MOHAMMAD Vs. COMMISSIONER OF INCOME TAX	December 11, 1996
K THIAGARAJAN Vs. THANJAVUR CO OPERATIVE LIMITED MARKETING FEDERATION	June 12, 1996
K V VENUGOPALA REDDIAR Vs. ALLIAMMAL	March 12, 1996
K. BALARAMAN AND ETC. Vs. STATE OF TAMIL NADU AND OTHERS	March 19, 1996
K. NANJAPPAN AND ANOTHER Vs. C. MANICKKAM AND ANOTHER	November 19, 1996
K. P. BALAKRISHNASAMY Vs. CHIEF ENGINEER (DISTRIBUTION), TAMIL NADU ELECTRICITY BOARD AND ANOTHER	July 26, 1996
K. PALANISAMY Vs. THE SUB-INSPECTOR OF POLICE	September 24, 1996
K. RAJENDRAN Vs. STATE OF TAMIL NADU AND OTHERS	March 4, 1996
K. S. DURAISAMY Vs. ASSISTANT COMMISSIONER OF PROVIDENT FUND, TRICHY	February 2, 1996
K. THIRUVENGADAM AND OTHERS Vs. THE SPECIAL TAHSILDAR (LAND ACQUISITION), COIMBATORE AND ANOTHER	January 10, 1996
K.S. ARUMUGHA GOUNDER Vs. PAVAYAMMAL AND THREE ORS.	July 8, 1996
KALIAMURTHY Vs. NSURAI	August 6, 1996
KALIAPERUMAL Vs. STATE	February 15, 1996
KALIDAS K R AND TAMIL NADU MANILA Vs. TAMIL NADU ELECTRICITY BOARD	February 28, 1996
KALIYAMMAL Vs. K. RAMASWAMY	January 9, 1996
KALYANI Vs. DISTRICT COLLECTOR PUDUKKOTTAI	August 28, 1996
KAMARAJ THEATRE ROYAKOTTAI DHARMAPURI DISTRICT Vs. GOVERNMENT OF TAMIL NADU	July 23, 1996
KAMATCHI Vs. VELUCHAMY	February 26, 1996
KANCHANA Vs. R ASOKAN	February 2, 1996
KANDASWAMY PATHAR Vs. MEENAKSHI BAI	August 5, 1996
KANGAN Vs. KANNAMMAL	February 19, 1996
KANNAMAML Vs. CHINNAPONNAMMAL	August 14, 1996
KANNAMMAL Vs. KUPPANNA GOUNDER	August 29, 1996
KANNAN ALIAS RENGANATHAN Vs. STATE OF PONDICHERRY	November 1, 1996
KANNIAPPA NADAR Vs. JAYAPANDI	December 13, 1996
KANYAKUMARI DISTRICT PLANTERS ASSOCIATION Vs. DEPUTY COMMERCIAL TAX OFFICER NAGERCOIL RURAL NAGERCOIL	August 12, 1996
KARPAGAMBAL MILLS LIMITED SOLAPURAM SOUTH RAJAPALAYAM Vs. UNION OF INDIA	July 26, 1996
KARUPPA PILLAI Vs. STATE	March 19, 1996
KARUPPASAMY Vs. STATE OF TAMIL NADU	September 11, 1996
KARUPPAYEE Vs. STATE	August 21, 1996
KARUPPIAH Vs. MARIAPPAN	February 29, 1996
KARUPPIAH Vs. STATE	January 24, 1996
KASSIAMMAL Vs. SULTHAN MOHIDEEN	October 28, 1996
KASTURI Vs. VENU	March 13, 1996
KATTAIYAN RAJANGAM Vs. STATE	March 8, 1996
KAZY SILKS PVT LTD Vs. CHAIRMAN MADRAS PORT TRUST MADRAS	April 22, 1996
KENNADY Vs. STATE	July 9, 1996
KESURAM Vs. SARASWATHY	November 8, 1996
KHUSHALDAS Vs. MOHANARANGAM	September 6, 1996
KIT ANTONY SECRETARY PUNITHA OYAPPAR MEENAVAR MUNETRA SANGAM REGISTERED SOCIETY IDINTHAKARAI RADHAPURAM TALUK TIRUNELVELI DISTRICT Vs. PUNITHA RAYAPPAR MEENAVAR MUNNETRA SANGAM	December 4, 1996
KITCHAPPAN ALIAS SINIRAJ Vs. STATE	January 29, 1996
KOOLU KOTTAIYA PIIIAI Vs. STATE OF TAMIL NADU	July 3, 1996
KOSAL Vs. STATE AND	February 29, 1996
KOTHANDAPANI PADAYACHI Vs. RANGANATHA PADAYACHI	October 15, 1996
KOTHARI SUGARS AND CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 4, 1996
KRISHNAMMAL Vs. ARULMIGHU MADANAGOPALASWAMY TEMPLE	September 3, 1996
KRISHNAN Vs. STATE	September 13, 1996
KRISHNAN Vs. PUNIDHAM	August 19, 1996
KRISHNAN Vs. MUTHU GOUNDER	July 16, 1996
KRISHNAN Vs. SIVALINGA GOUNDER	April 19, 1996
KRISHNASWAMI ALIAS CHINNU Vs. STATE	January 13, 1996
KULANDAISAMY Vs. STATE	February 15, 1996
KULLAMMAL Vs. K PERUMAL	January 29, 1996
KUMAR Vs. PERUMAL	April 26, 1996
KUMAR Vs. STATE	September 3, 1996
KUMARAVEL Vs. STATE	December 4, 1996
KUMARAVEL Vs. STATE	April 17, 1996
KUMUDAM PRINTERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	June 21, 1996
KUNCHITHAPATHAM CHETTIAR PROPRIETOR SAIBABA OIL MILLS Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT CITY CIVIL COURT BUILDINGS MADRAS	July 23, 1996
KUPPUSWAMY Vs. PERIANNAN	January 2, 1996
KUSHAN CERAMICS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION	December 5, 1996
L. NATARAJA NAICKER AND OTHERS Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY AND OTHERS	March 29, 1996
LAKSHMI Vs. PONNUSAMY	March 15, 1996
LAKSHMI AMMAL ALIAS PINNAYEL Vs. PAPPATHI AMMAL	July 3, 1996
LAKSHMI MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	November 5, 1996
LAKSHMIAMMAL Vs. S SENGAMALAI	March 26, 1996
LAND ACQUISITION OFFICER AND OTHERS Vs. G. SWAMINATHA MUDALIAR AND ANOTHER	February 15, 1996
LARSON AND TOUBRO LTD ECC CONSTRUCTION GROUP MADRAS Vs. KERALA STATE CO OPERATIVE HOSPITAL COMPLEX AND CENTRE FOR ADVANCED MEDICAL SERVICES LIMITED	September 18, 1996
LUCAS AND FATHERS Vs. FATHER BILAVENDRAN	February 23, 1996
LUCAS TVS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 12, 1996
M ARUNACHALAM Vs. TAMIL NADU ELECTRICITY BOARD	December 31, 1996
M BAIASUBRAMANIAM Vs. UNION OF INDIA	September 27, 1996
M BALUSAMY Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA	March 8, 1996
M ELANGOVAN Vs. COMMISSIONER KODAIKANAL MUNICIPALITY KODAIKANAL DINDIGUL ANNA DISTRICT	April 24, 1996
M GOPAL Vs. VETRIVEL CHIT FUNDS PVT LTD	August 13, 1996
M GOPAL MUDALIAR Vs. THANGAMMAL	February 8, 1996
M JAGANATHAN Vs. PALLAVAN TRANSPORT CORPORATION LTD	September 3, 1996
M K KAMAL BATCHA Vs. JOINT SECRETARY TO GOVT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE	December 26, 1996
M K PADMAVATHY Vs. INSTITUTE OF HOTEL MANAGEMENT CATERING	June 17, 1996
M K VARAPPAN Vs. LAKSHMINARAYANA VENUGOPALASWAMY TEMPLE	November 14, 1996
M KANDASAMI Vs. TAMIL NADU ELECTRICITY BOARD	January 18, 1996
M KOLANDAI GOUNDER Vs. DIVISIONAL ENGINEER T N E B THURAIYUR ORS	September 2, 1996
M KUTTY Vs. ARIHANT FINANCE INDIA PRIVATE LIMITED	November 22, 1996
M M D A REB Vs. NATIONAL BUILDINGS CONSTRUCTIONS CORPORATION LTD	January 9, 1996
M M T C LIMITED Vs. S MOHAMMED GANI PROPRIETOR FINE FOOD PACKERS MS 21	June 17, 1996
M MADHAVA RAO Vs. SHANTHA	February 12, 1996
M MUTHUKUMARASWAMI Vs. KUMAR TEXTILES	February 19, 1996
M N K R NAGAPPA Vs. NAGAPPAN	December 16, 1996
M NACHIAPPAN Vs. COMMISSIONER OF INCOME TAX	November 9, 1996
M NEELAKANTAN Vs. TAX RECOVERY OFFICER	January 25, 1996
M PATCHIRAJAN Vs. TAMIL NADU TRANSPORT DEPARTMENT	February 6, 1996
M R SATHYAMURTHY Vs. UNIVERSITY OF MADRAS	July 15, 1996
M R SRINIVASAN Vs. V BALAKRISHNAN	April 15, 1996
M RADHAKRISHNAN Vs. DISTRICT EDUCATIONAL OFFICER DINDIGUL	March 29, 1996
M S ARPUTHASWAMY Vs. M SAVARIMUTHU UDAYAR	May 3, 1996
M S BALASUBRAMANIAM Vs. UNITED INDIA INSURANCE CO LTD	September 11, 1996
M S KARUPPANNA NADAR Vs. NARIYAN ALIAS SHANMUGHAM	December 20, 1996
M S SARASWATHI AND 24 ORS Vs. STATE OF TAMIL NADU	February 14, 1996
M S SULOCHANA Vs. S RATHINASABAPATHI MUDALIAR	May 8, 1996
M SHANMUGAM Vs. C KANNABIRAN	March 26, 1996
M SOMASUNDARAM Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY MADRAS	December 10, 1996
M V VENKIDUSWAMI PILLAI DIED Vs. S SWAMINATHA RAO	October 15, 1996
M VAIDURAYAMMA Vs. P SURYANARAYANAN	August 17, 1996
M VAIDURAYAMMA Vs. P SURYANARAYANA	August 7, 1996
M VARADAN Vs. GOVERNMENT OF TAMIL NADU	August 8, 1996
M VEERASWAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION MADRAS	April 26, 1996
M VENUGOPAL Vs. MARAPPA	April 3, 1996
M. PRABHU LAL Vs. THE ASST. DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE, TIRUCHIRAPPALI	September 18, 1996
M. THOMAS PILLAI Vs. SESU AMMAL AND OTHERS	July 16, 1996
M. VEERASWAMY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION, MADRAS AND OTHER	February 22, 1996
M.E. DEVARAJAN Vs. STATE OF TAMIL NADU AND OTHERS	January 10, 1996
M.J. KUMAR Vs. SAHADEVAN	February 15, 1996
M.V.K.M. TRADERS Vs. N.V.K. MOHAMED SULTAN ROWTHER AND SONS LTD.	November 20, 1996
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. K. CHANDRAN AND OTHERS	November 29, 1996
MADHAVAN Vs. STATE BY DSP/CBI/SCB, MADRAS	August 12, 1996
MADHAVAPERUMAL DEVASTHANAM MYLAPORE MADRAS Vs. TMT DHANLAKSHMI	July 11, 1996
MADRAS DOCK LABOUR BOARD Vs. GOVERNMENT OF TAMIL NADU	August 9, 1996
MADRAS RACE CLUB Vs. K R LAKSHMANAN	November 15, 1996
MADRAS RADIATORS AND PRESSINGS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 24, 1996
MADURA COATS LIMITED Vs. GOVERNMENT OF INDIA	November 29, 1996
MADURA COATS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI	September 9, 1996
MADURAI CITY MUNICIPAL CORPORATION Vs. BOOMINATHAN	October 31, 1996
MADURAIVEERAN Vs. SUBBURAJ DRIVER	November 16, 1996
MAHALINGAM Vs. A S NARAYANASWAMY IYER	February 23, 1996
MAHAVEER ELECTRIC CORPORATION Vs. D ASHOK KUMAR	December 18, 1996
MAHAVEER WASTE FACTORY Vs. SWADESHI COTTON MILLS PONDICHERRY	January 3, 1996
MAHILAPRANAM S Vs. JAMINA MOSQUE EXECUTIVE COMMITTEE TUTICORIN	January 18, 1996
MAJOR S VEERASAMY Vs. ANDHRA SPECIAL AND CULTURAL ASSOCIATION	October 18, 1996
MANAGEMENT BINNY LTD Vs. DEPUTY COMMISSIONER OF LABOUR	June 12, 1996
MANAGEMENT OF AIR FRANCE Vs. DEPUTY COMMISSIONER OF LABOUR APPEALS	January 29, 1996
MANAGEMENT OF AMBASAMUDRAM SARVODAYA SANGAM Vs. STATE OF TAMIL NADU	February 5, 1996
MANAGEMENT OF BALMADIES ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS	September 26, 1996
MANAGEMENT OF GORDON WOODROFFE LIMITED Vs. GOVERNMENT OF TAMIL NADU	June 4, 1996
MANAGEMENT OF INDUSTRIAL RUBBER PRODUCTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 19, 1996
MANAGEMENT OF K R M ESTATE THANJAVUR Vs. I ADDITIONAL LABOUR COURT MADRAS	April 26, 1996
MANAGEMENT OF KANCHIPURAM CENTRAL COOPERATIVE Vs. N DORAISWAMY	August 21, 1996
MANAGEMENT OF PALLAVAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	September 27, 1996
MANAGEMENT OF SOUTH INDIA VISCOSE LIMITED Vs. PRESIDING OFFICER LABOUR COURT	April 25, 1996
MANAGEMENT OF SPENCER AND CO LTD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY	June 12, 1996
MANAGEMENT OF STATE FARMS CORPORATION OF INDIA Vs. PRESIDING OFFICER SECOND ADDL COURT MADRAS	August 1, 1996
MANAGEMENT OF TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT	July 3, 1996
MANAGER, INDIAN BANK Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM	June 28, 1996
MANAGING DIRECTOR DHEERAN CHINNAMALAI TRANSPORT CORPORATION TRICHY Vs. PURATCHI VEERAN	February 19, 1996
MANAGING DIRECTOR NADIPPISAI PULAVAR K R RAMASWAMY SUGAR MILLS Vs. A FAREED BAWA	October 18, 1996
MANAGING DIRECTOR THIRUVALLUVAR TRANSPORT MADRAS Vs. RANI	August 28, 1996
MANAI THELUNGU CHETTY COMMUNITY OF URAIYUR TRICHY Vs. ARULMIGU RANGANATHASWAMY AT SRI RANGANATHA SWAMY DEVASTHANAM SRIRANGAM	October 29, 1996
MANI MUTHUSWAMY Vs. P SOUNDAPANDIYAN	January 29, 1996
MANICKAM CHETTIAR Vs. RAMANATHA DEVAR	July 12, 1996
MANIPAL HOUSING FINANCE SYNDICATE LIMITED Vs. MANIPAL STOCK AND SHARE BROKERS LIMITED	December 6, 1996
MANONMANI ALIAS KALIMUTHU AMMAL Vs. R M S V VAIRAVANA ALIAS KASI CHETTIAR DIED	September 11, 1996
MARAKKAL Vs. GOVERNMENT OF INDIA REP	March 28, 1996
MARAPPA GOUNDER Vs. CHELLAPPA GOUNDER	March 5, 1996
MARGARET AMMAL Vs. SUSAI MARI	February 29, 1996
MARUDHU PANDIYAR TRANSPORT CORPORATION Vs. PERUMAL	September 20, 1996
MARUDHU PANDIYAR TRANSPORT CORPORATION Vs. PERUMAL	October 29, 1996
MARUDHU PANDIYAR TRANSPORT CORPORATION LTD., Vs. MOHANAMMAL AND OTHERS	November 1, 1996
MARUTHI AGENCIES BANGALORE Vs. STATE OF TAMIL NADU	October 15, 1996
MARUTHIAH NATTAR Vs. M K KHAN	March 21, 1996
MARUVANA BEEVI Vs. M ABDUL SALAM	March 26, 1996
MATTADHARI PRIMARY AGRICULTURAL CO OP BANK Vs. SAROJA AMMAL	October 31, 1996
MAYA APPLIANCES AND CONTROL EQUIPMENT Vs. A SULOCHANA REDDY	February 29, 1996
MAYA DEVI Vs. MRS DHANLAKSHMI PROPRIETOR OF NAMAKKAL SOUTH INDIA TRANSPORT SALEM ROAD NAMAKKAL	March 12, 1996
MAYAVARAM FINANCIAL CHIT CORPORATION LTD Vs. R NARAYANAN	June 24, 1996
MEASUREALL ENGINEERING AND CO P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 19, 1996
MEENAKSHI ACHI Vs. DURAISAMI REDDIAR	February 15, 1996
MEENAKSHIAMMAL AND OTHERS Vs. S. MARINATHONY AND OTHERS	August 13, 1996
MEENAKSHISUNDARAM Vs. N RANGASAMI	January 9, 1996
METAL POWDER COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS TIRUCHIRAPALLI	September 26, 1996
METTUR BEARDSELL, LTD. Vs. V. REGIONAL LABOUR COMMISSIONER	June 12, 1996
MICHEL JOSEPH LAWRANCE Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR TIRUNELVELI	April 23, 1996
MINOR KALYANI Vs. CHELLIAH	June 24, 1996
MITHALS INTERNATIONAL Vs. ASSISTANT COMMISSIONER OF POLICE CENTRAL CRIME BRANCH EGMORE MADRAS 8	September 5, 1996
MOHAMED AKBAR BATCHA SAHIB Vs. Y NAGARAJAN	June 10, 1996
MOHAMED ASADULLAH Vs. IRFANA BEGUM	February 14, 1996
MOHAMMED HANEEF Vs. HALED BASHA	April 19, 1996
MOHAN Vs. STATE	July 16, 1996
MOHAN RAJES Vs. M S P RAJAH	February 20, 1996
MOHANA Vs. ANANDAVELU	November 5, 1996
MUBARAK NISHAN Vs. R M SUBRAMANIAN	August 2, 1996
MUNIAMMAL Vs. VADAMALAI	August 9, 1996
MUNIVEL Vs. MUNUSAMY MUDALIAR	August 23, 1996
MUNUSAMY Vs. STATE	March 5, 1996
MURALIDHAR LOHIA DIED Vs. NORTH MADRAS MERCHANTS ASSOCIATION	August 5, 1996
MURALIDHARAN Vs. STATE	August 13, 1996
MURUGAN Vs. BEER MOHAMMED	June 14, 1996
MURUGASWAMY Vs. STATE	March 15, 1996
MURUGESA MOOPANAR Vs. SIVAGNANA MUDALIAR	August 16, 1996
MURUGESA NAICKER DIED Vs. M SADAYAPPA NAICKER	March 18, 1996
MURUGESAN Vs. KUNDRAMADAI AYYANAR KOIL SIVAGIRI	October 18, 1996
MUTHAN ALIAS NAMBIAN Vs. STATE	June 27, 1996
MUTHIAH THEVAR Vs. CHELLATHAI	January 19, 1996
MUTHU Vs. STATE	November 20, 1996
MUTHUSAMY Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF SALEM DISTRICT SALEM	March 21, 1996
MUTHUSAMY ALIAS KRISHNAN Vs. STATE	February 22, 1996
MUTHUSAMY AND ANOTHER Vs. INSPECTOR OF POLICE CBCID, ARUPPUKOTTAI AND ANOTHER	March 9, 1996
MUTHUSAMY GOUNDER Vs. ARULMIGU VARADARAJA PERUMAL TEMPLE AT NATHAKADAIYUR	September 24, 1996
MUTHUSWAMY PILLAI Vs. KOOTHARASU	November 19, 1996
MUTHUVENKATARAMA IYENGAR Vs. SEETHALAKSHMI AMMAL	January 23, 1996
N ABDUL AZEEZ Vs. S MOHAMED HANIFA	February 9, 1996
N CHOCKAYYA PILLAI TRUSTEE OF PUDUKKADAI CHATRAM KURUVADI NANNILAM TALUK THANJAVUR DISTRICT Vs. R SUBRAMANIA PILLAI	August 9, 1996
N GAJAPATHY Vs. SECRETARY TO THE GOVERNMENT HOME COURTS DEPARTMENT MADRAS	March 14, 1996
N M MUTHU GOUNDER DIED Vs. KALIANNA GOUNDER	August 30, 1996
N M SOMASUNDARAM Vs. DIRECTOR GENERAL OF POLICE OFFICE OF THE DIRECTOR GENERAL OF POLICE GOVERNMENT ESTATE MADRAS	December 9, 1996
N MARICHAMY Vs. K SUBBURAJ	June 21, 1996
N RENGAIYAN Vs. A M NOORULLAH	April 26, 1996
N S KARUPPANNA GOUNDER Vs. NAGAMMAL	June 26, 1996
N S RAMASWAMY GOUNDER Vs. N P PALANISWAMY	September 17, 1996
N SASIKALA Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS	August 22, 1996
N SASIKALA Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS	August 5, 1996
N SELVARAJ Vs. MANAGEMENT OF SEERANAICKENPALAYAM	July 5, 1996
N SUKUMARAN NAIR Vs. P NARAYANAN	February 6, 1996
N UTHIRAPATHY PRESIDENT THANJAVUR DIST CIVIL Vs. SENIOR REGIONAL MANAGER T NADU CIVIL	August 21, 1996
N V DAMODARAN NAIR Vs. DISTRICT COLLECTOR SALEM	April 9, 1996
N VEEPATHUMMAL Vs. V SHERIF BEEVI	January 29, 1996
N. SASIKALA Vs. THE ENFORCEMENT OFFICER	September 24, 1996
N. SASIKALA Vs. ENFORCEMENT OFFICER	December 4, 1996
N. VEDAGIRI MUDALIAR Vs. S. A KANNIAPPA MUDALI AND OTHERS	March 22, 1996
NACHAL Vs. STATE OF TAMIL NADU	July 26, 1996
NACHIMUTHU Vs. PALANICHAMY	February 2, 1996
NACHIMUTHU GOUNDER Vs. MANIKAVALLI	March 29, 1996
NAGALINGAM AND Vs. STATE	February 23, 1996
NAGAMMAL Vs. SARAVANAN	February 2, 1996
NAGARAJAN MAHADEVAN Vs. SUB INSPECTOR OF POLICE UVARI POLICE STATION NELLAI KATTABOMMAN DISTRICT	August 9, 1996
NAGOOR HANIFA Vs. STATE	April 16, 1996
NALLAM KRISHNARAYA BABU Vs. STATE REP	May 16, 1996
NARAYANAN NAMBIAR AND ANOTHER Vs. T.P. THAMBAYI AMMA AND OTHERS	December 3, 1996
NARKARUNAI FLORA SAHAYARANI Vs. M UTHIRAYASAMI ALIAS M U SWAMI	November 8, 1996
NASHEEDA J BHAVNAGARWALA Vs. COMMISSIONER OF POLICE MADRAS	December 16, 1996
NATARAJAN Vs. RAMANUJAM	April 12, 1996
NATESA PATHAR DIED Vs. PAKKIRISAMY PATHAR	February 5, 1996
NATESA PILLAI Vs. NAMASIVAYAM PILLAI	September 9, 1996
NATESAN Vs. CHINNACHI KANDAR	March 29, 1996
NATHAM CO-OPERATIVE AGRICULTURAL BANK LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT	September 10, 1996
NATIONAL INSURANCE COMPANY LIMITED SIVAGANGAI TALUK PASUMPON THEVAR THIRUMAGANAR DISTRICT Vs. KANNAPPAN	October 4, 1996
NATIONAL WESTMINSTER BANK LIMITED Vs. DEVRAJ NENSEE AND COMPANY	June 25, 1996
NAZAR ALIAS MOHAMED NAZAR Vs. STATE	November 28, 1996
NEO INTEX MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS TUTICORIN	October 8, 1996
NEO INTEX MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS TUTICORIN	August 29, 1996
NESAMONY TRANSPORT CORPORATION LIMITED Vs. V M MATHAI	October 18, 1996
NEW BANK OF INDIA OFFICERS ASSOCIATION Vs. NEW BANK OF INDIA	August 12, 1996
NEW INDIA ASSURANCE COMPANY Vs. FOOD CORPORATION OF INDIA	January 19, 1996
NEW INDIA ASSURANCE COMPANY LIMITED SALEM Vs. SHYAMALA	October 7, 1996
NEW INDIA ASSURANCE COMPANY LTD Vs. C PADMA	December 5, 1996
NEYVELI LIGNITE CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 2, 1996
NILGIRI DISTRICT JANATHA PARTY Vs. A RAHIM	August 9, 1996
NILGIRIS BAR ASSOCIATION, REP. BY ITS PRESIDENT, UDHAGAI Vs. THE INSPECTOR, DISTRICT CRIME BRANCH, UDHAGAI AND ANOTHER	June 24, 1996
O M S ABDUL BASITH ALIM SAHIB Vs. S S MOHAMED ALI	July 2, 1996
O. A. KHAJA MOHIDEEN AND OTHERS Vs. MANAGING DIRECTOR, MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND OTHERS	June 17, 1996
O.V. JAYAKUMAR Vs. RAJESWARI	August 19, 1996
ODAPPAYEE AMMAL Vs. RAMANATHAN	March 15, 1996
OFFICIAL RECEIVER Vs. R ANNAMALAI	July 10, 1996
OM SAKTHI TEXTILES LESSEES OF SRINIVASA SPINNERS Vs. STATE	April 9, 1996
OP SOCIETY LIMITED Vs. MADRAS GOVERNMENT SERVANTS CO EMPLOYEES STATE INSURANCE CORPORATION	June 25, 1996
ORIENTAL INSURANCE CO LTD MADURAI Vs. INDIRA	September 17, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANGAMMAL	July 8, 1996
ORIENTAL INSURANCE COMPANY LTD Vs. PANDURANGAN DEAD	November 4, 1996
P ALWARSAMY Vs. COMMISSIONER OF INCOME TAX	January 24, 1996
P AMARAVATHY Vs. GOVERNMENT OF TAMIL NADU	August 14, 1996
P AYYANAR Vs. RATHINAM	March 12, 1996
P C BHANSALI Vs. STATE OF TAMIL NADU	September 2, 1996
P DURAISAMY Vs. MAHALAKSHMI FINANCE	October 9, 1996
P GANESAN Vs. FERNANDOUS	September 17, 1996
P J GANGADARAN Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT	July 23, 1996
P K VENKATRAMAN Vs. ALAMELU AMMAL	September 26, 1996
P KAMALESAN VAIDYAR Vs. P ESWARA PILLAI	October 16, 1996
P KRISHNAN Vs. INDIAN OVERSEAS BANK THILLAINAGAR BRANCH TIRUCHY	September 17, 1996
P KUPPAMMAL Vs. STATE OF TAMIL NADU	July 2, 1996
P MARIAMISIRIA Vs. STATE OF TAMIL NADU	August 16, 1996
P N JANAKI Vs. KALLI BHASKARAN	September 3, 1996
P NAGALAKSHMI Vs. K PREMAVATHI	June 19, 1996
P PALANISWAMI GOUNDER DEAD Vs. C SWAMINATHAN	February 23, 1996
P PAUL JAMES ALIAS PAULUS Vs. P JESUDAS CYRIL	January 18, 1996
P R RAMACHANDRAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD	January 19, 1996
P R SUBRAMANIAM Vs. DEPUTY COMMISSIONER OF LABOUR	September 5, 1996
P R SUNDARAVADANAM Vs. P R VIMALA	December 13, 1996
P RAJU ALIAS SUBRAMANIAN ALIAS DEVI PRASAD Vs. STATE	February 2, 1996
P RAMANKUTTY Vs. SUPERINTENDING ENGINEER NATIONAL HIGHWAYS GANDHI NAGAR ADYAR MADRAS 20	August 26, 1996
P RUKMANI Vs. R NARAYANI	March 29, 1996
P S NOORUDDIN AND COMPANY Vs. ADDITIONAL DIRECTOR	February 19, 1996
P S SIVAM AND COMPANY Vs. V RAVI KUMAR	March 28, 1996
P SAMIAPPA GOUNDER AND CHERAN TRANSPORT CORPN LTD Vs. THIRUMALAI TRANSPORT SERVICE KALLIMEDU STREET KANGEYAM	June 28, 1996
P T EASWARAN Vs. ZONAL MANAGER FOOD CORPORATION OF INDIA MADRAS	March 8, 1996
P THANGARAJ Vs. COMMISSIONER MADURAI CITY MUNICIPAL	August 16, 1996
P THENMOZHI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	April 23, 1996
P. KANDASWAMY Vs. SHANMUGHAM AND OTHERS	February 27, 1996
PACHAIAPPAN Vs. S P KOON MARI	June 25, 1996
PACHAIYAMMAL Vs. VELUSAMI KANDANTHAIYAR	July 31, 1996
PACKIRISAMY CHETTIAR Vs. R RAMADOSS	November 19, 1996
PADALI TALKIES, GUDDALORE Vs. UNION OF INDIA AND ANOTHER	March 6, 1996
PADMA SUNDARARAO AND OTHERS Vs. STATE OF TAMILNADU AND OTHERS	March 12, 1996
PAKKIRI Vs. STATE	March 28, 1996
PALANI GOUNDER Vs. INCOME TAX REVENUE DEPARTMENT	March 15, 1996
PALANI GOUNDER Vs. STATE BY INSPECTOR OF POLICE, AVALURPETTAI POLICE STATION	February 12, 1996
PALANISWAMY GOUNDER Vs. VARADARAJA PERUMAL TEMPLE NATHAKADAI YUR DHARAPURAM VILLAGE	October 1, 1996
PALLAVAN TRANSPORT CORPORATION Vs. L VANITHAMANI	July 30, 1996
PALLAVAN TRANSPORT CORPORATION LTD Vs. V S MENON	September 4, 1996
PANDI Vs. STATE	December 18, 1996
PANDIAN ALIAS GANESAN Vs. SUGANTHI	October 29, 1996
PANDIAN ROADWAYS CORPORATION LIMITED MADURAI 16 Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT MADURAI	June 28, 1996
PANDIAN ROADWAYS CORPORATION LTD Vs. DEPUTY COMMISSIONER OF LABOUR MADURAI	November 29, 1996
PANDIAN ROADWAYS CORPORATION LTD Vs. PRINCIPAL DISTRICT JUDGE	August 13, 1996
PAPPAMMAL DIED Vs. VALIAMMAI DIED	March 8, 1996
PAPPU REDDIAR Vs. T K MURUGESA UDAYAR	January 18, 1996
PARAMASIVAM Vs. STATE	March 27, 1996
PARRY AND CO LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT Vs. SOUTHERN ROOFINGS PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT	March 15, 1996
PASUVARAJ Vs. SARASWATHI	November 8, 1996
PATTAMMAL ALIAS PATTUAMMAL LUNATIC Vs. JAYALAKSHMI AMMAL	February 12, 1996
PAYASAM KARUPPANNAN Vs. VISWANANTHAN	January 4, 1996
PAZHA KARUPPIAH GENERAL SECRETARY Vs. STATE OF TAMIL NADU	June 28, 1996
PERIANAYAGAM Vs. MARIA AROKIAM	January 9, 1996
PERIYA MUTHU NAICKER AND ANOTHER Vs. ARULMIGHU SEVANTHEESWARAR KOIL REP. BY ITS TRUSTEE, RENGASAMI NAICKER AND THE ASSISTANT SETTLEMENT OFFICER, THANJAVUR	November 12, 1996
PERUMAL Vs. GURUNATHAN	February 27, 1996
PERUMAL ASARI Vs. STATE	October 30, 1996
PERUMAL GOUNDER Vs. ANNAMALAI GOUNDER	January 19, 1996
PICHAMMAL Vs. ARJUNA THEVAR	April 19, 1996
PICHAPILLAI Vs. STATE	March 4, 1996
PILLA REDDY Vs. THIMMARAYA REDDY	August 27, 1996
PILLAIYARPATTI KARPAGA VINAYAGAR KOIL NAGARATHAR TRUST Vs. R M SEVUGAN CHETTIAR	January 25, 1996
PITCHAIKANI Vs. STATE	January 11, 1996
PITCHAKARAN ALIAS BALAKRISHNAN Vs. PARVATHI AMMAL	October 31, 1996
PITCHAN AMBALAM Vs. KASI PITCHAN AMBALAM	March 1, 1996
PON ADITHAN Vs. DEPUTY DIRECTOR, NARCOTICS CONTROL BUREAU	April 23, 1996
PONNUMONY Vs. SREEKUMARAN	March 15, 1996
PONNURANGAM Vs. CHAIRMAN SLUM CLEARANCE BOARD OF TAMIL NADU MADRAS	January 18, 1996
PONNUSAMY Vs. R SUGUMAR	August 9, 1996
POOLAR Vs. GOMATHI MOOPANAR	August 30, 1996
POONAMMALLEE CO OPERATIVE AGRICULTURE BANK Vs. COMMISSIONER OF LABOUR	April 11, 1996
POONGAVANAM Vs. PERUMAL PILLAI	October 1, 1996
POONGAVANAM ANIMAL Vs. APPASWAMY GOUNDER	August 9, 1996
POPPI REDDY Vs. ELLAMMAL	July 11, 1996
POWNAMMAL Vs. JANAKIAMMAL	March 19, 1996
PRABHAKAR MINOR Vs. DHANALAKSHMI AMMAL	April 24, 1996
PRAKASHMAL JAIN Vs. BALUSAMY AND SURESH	October 18, 1996
PRESIDENT SRIRANGAM CO-OPERATIVE URBAN BANK Vs. PRESIDING OFFICER LABOUR COURT AND K	March 15, 1996
PRINCIPAL NOORUL ISLAM COLLEGE OF ENGINEERING KUMARANCOIL KANYAKUMARI DISTRICT Vs. MONONMANIAM SUNDARANAR UNIVERSITY KANYAKUMARI	February 19, 1996
PRINTO STICK Vs. M L OSWAL	February 2, 1996
PSG Vs. CITY MUNICIPAL CORPORATION	September 4, 1996
PURASWALKAM SANTHATHA SANGA NIDHI LIMITED Vs. RESERVE BANK OF INDIA	October 29, 1996
PUTHIAVINAYAGAM PILLAI Vs. SIVASANKARAN PILLAI	September 18, 1996
R A ABDUL RAHIM Vs. DEPUTY DIRECTOR OF ENFORCEMENT	February 12, 1996
R ABDUL JABBAR Vs. STATE OF TAMIL NADU	October 14, 1996
R ANBU Vs. DEPUTY CONSERVATOR OF FORESTS AND AUTHORISED OFFICER SALEM	August 29, 1996
R BALASUBRAMANIAN Vs. TAMIL NADU AGRICULTURAL UNIVERSITY	August 16, 1996
R BALASUBRAMANIAN Vs. S SUBRAMANIAM	July 19, 1996
R DORAISWAMY PROP SANTHA INDUSTRIALS COIMBATORE Vs. INTEGRATED ENGINEERING INDUSTRIES COIMBATORE	March 15, 1996
R JOHNSON Vs. SECRETARY MINISTRY OF HOME DEPARTMENT GOVT OF INDIA NEW DELHI	April 24, 1996
R K KOTEESWARAN PROPRIETOR M/S PADMAVATHY CONSTRUCTIONS TIRUVELLORE Vs. GENERAL MANAGER SOUTHERN RAILWAY CHENNAI 3	December 19, 1996
R KANNAN ADITYAN Vs. B S ADITYAN	July 16, 1996
R KANNIAH NAIDU Vs. K VIJAYAKUMAR	March 18, 1996
R KARUPPAN Vs. R NAMACHIVAYAM	December 24, 1996
R KRISHNAMOORTHY Vs. DIRECTOR OF TECHNICAL EDUCATION MADRAS	September 18, 1996
R KRISHNAMURTHY Vs. STATE	March 27, 1996
R KRISHNASAMY NAIDU Vs. AMBROSE	March 21, 1996
R KUMAR Vs. STATE OF TAMIL NADU	January 19, 1996
R KUMARASAMY KOUNDER Vs. V EZHUMALAI KOUNDER	January 10, 1996
R LAKSHMIPATHY Vs. MADRAS GYMKHANA CLUB	July 19, 1996
R LOGANATHAN Vs. STATE OF TAMIL NADU	January 24, 1996
R M SUNDARAM ALIAS MEENAKSHI SUNDARAM Vs. CORRESPONDENT NATIONAL ELEMENTARY SCHOOL PUNDARIGAKULAM VADAKARAI NAGAPATTINAM	October 31, 1996
R MARGABANDHU Vs. SUNDARAVADHANAM	October 4, 1996
R MUTHUNARAYANAN Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA GANDHI ROAD THANJAVUR	September 27, 1996
R MUTHUSAMI Vs. ABDUL RAZACK EXECUTIVE TRUSTEE THENNUR HIGH ROAD MOSQUE THENNUR TRICHY 17	August 20, 1996
R NALLAYAN Vs. CHINNA IRUSAN	August 9, 1996
R NARESH Vs. COMMISSIONER OF INCOME TAX	November 12, 1996
R R TECHNO MECHANICALS P LTD Vs. DEMOCRATIC LABOUR UNION	October 18, 1996
R RAJASEKARAN Vs. SEETHALAKHMI	February 23, 1996
R RAJENDRAN Vs. D S P VIGILANCE	January 21, 1996
R RAJENDRAN Vs. D S P VIGILANCE AND ANTICORRUPTION MADRAS	June 21, 1996
R S MUNIRAJAN Vs. JAYA THEATRE KUMBAKONAM	July 10, 1996
R S PETITION ALLOWED FATHIMA TILES MARATHAKKARA TRICHUR KERALA Vs. SUDARSAN TRADING CO SUDARSAN BUILDING CALICUT	April 17, 1996
R S SRIKANTHA RAO Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE FOREIGN EXCHANGE REGULATION ACT GOVERNMENT OF INDIA NEW DELHI	March 21, 1996
R SANKARALINGAM Vs. UNION OF INDIA	February 14, 1996
R SRINIVASAN Vs. M THAMBUSAMY	July 4, 1996
R SRINIVASAN Vs. K S MUTHU MUDALIAR	July 25, 1996
R SRINIVASAN Vs. SPECIAL TRIBUNAL FOR CO OPERATIVE CASES MADURAI	November 8, 1996
R SUBRAMANIAN Vs. R MUTHUKAMATCHI	December 16, 1996
R SUNDAR Vs. DEPUTY COLLECTOR OF CUSTOMS TUTICORIN	January 23, 1996
R SUNDARI Vs. DEPUTY CHAIRMAN MADRAS DOCK LABOUR BOARD	February 16, 1996
R THANDAVARAYAN Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD	February 13, 1996
R THYAGARAJAN Vs. MEENAKSHI AMMAL	February 22, 1996
R. THIAGARAJAN Vs. K. ANGAMUTHU	February 16, 1996
R. VELLAICHAMY THEVAR Vs. THE COMMISSIONER OF GEOLOGY AND MINING, GUINDY, MADRAS AND OTHERS	July 3, 1996
R.K. GOPALAKRISHNAN AND OTHERS Vs. TAHSILDAR, MADURAI AND ANOTHER	February 9, 1996
RABUMAN BIBI Vs. THEERTHAKARAYAN AND OTHERS	February 13, 1996
RADHA BAI Vs. GANGATHEESWARAR DEVASTHANAM	July 3, 1996
RAHAMATHULLA Vs. PIYARE	April 11, 1996
RAJA Vs. STATE	February 1, 1996
RAJAJI BHARATH KUMAR Vs. K MURALIDHAR	October 1, 1996
RAJAMANI NADAR Vs. STATE	March 27, 1996
RAJAMANI WIFE AND NOMINEE OF S RAJAOPALAN SINCE Vs. DEPUTY COMMISSIONER OF LABOUR AND APPELLATE	August 22, 1996
RAJANAYAKAM Vs. DISTRICT REVENUE OFFICER NAGERCOIL	November 27, 1996
RAJANGAM DIED Vs. CLARA AMMAL	November 5, 1996
RAJAPANDIAN Vs. PUSPAVALLI	March 22, 1996
RAJARAJAN Vs. J MARIYA STELLA	January 23, 1996
RAJARAMAN Vs. KALIAMMAL	December 18, 1996
RAJASEKARAN AND ANOTHER Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, NAGAPATTINAM	March 5, 1996
RAJENDRAN Vs. STATE	March 18, 1996
RAJENDRAN Vs. STATE	April 16, 1996
RAJENDRAN Vs. RAMANUJA REDDIAR	April 18, 1996
RAJENDRAN Vs. MINOR REVATHI	October 31, 1996
RAJESWARI Vs. DISTRICT MAGISTRATE DISTRICT COLLECTOR OF SALEM	July 3, 1996
RAJI Vs. STATE	February 23, 1996
RAJKUMAR N JAIN Vs. INSPECTOR OF POLICE P 5 POLICE STATION MADRAS	March 7, 1996
RAKESH ENTERPRISES A PARTNERSHIP FIRM Vs. ADDISONS PAINTS AND CHEMICALS LTD	October 17, 1996
RAMA KRISHNAN Vs. LAKSHMI ANIMAL	June 19, 1996
RAMACHANDRAN Vs. KRISHNARAJ	July 8, 1996
RAMACHANDRAN DIED Vs. BALASUBRAMANIAM	October 31, 1996
RAMALAKSHMI Vs. RASMARI SANTHA	October 23, 1996
RAMALINGA CHETTIAR Vs. SRINIVASA CHETTIAR	June 21, 1996
RAMALINGAM CHETTIAR Vs. NOOR MOHAMED	February 14, 1996
RAMAN AND RAMAN P LIMITED Vs. COMMISSIONER OF INCOME TAX	April 19, 1996
RAMANATHAN Vs. VASANTHA	November 18, 1996
RAMASAMI Vs. THE DISTRICT COMMITTEE, H. R. & C. E. AND OTHERS	February 23, 1996
RAMASAMI Vs. KRISHNASAMI ALIAS KRISHNAN	February 27, 1996
RAMASAMI PADAYACHI Vs. PAVADAI SAMI PADAYACHI DIED	January 5, 1996
RAMASAMY Vs. RAMASAMY	December 24, 1996
RAMASAMY REDDIAR Vs. ANGAMUTHU	November 12, 1996
RAMASWAMY Vs. MUTHUSWAMY GOUNDER	September 13, 1996
RAMASWAMY Vs. S. VENUGOPAL AND OTHERS	August 23, 1996
RAMASWAMY NADAR Vs. V S ALAGAR	August 2, 1996
RAMATHAL Vs. RAMASAMY GOUNDER THOKATHAPPAN	September 13, 1996
RAMAYEE Vs. KRISHNAVENI	April 26, 1996
RANJAN KUMAR GHOSE Vs. DEBARATI GHOSE	January 22, 1996
RANJANI MENON Vs. GOPI ALIAS GOPALAKRISHNAN	February 29, 1996
RAO V M INDIVIDUAL Vs. COMMISSIONER OF WEALTH TAX	July 2, 1996
RASEL MUTHIRIAR Vs. THIRUCHIRAPPALLI MUNICIPALITY	February 16, 1996
RASU KAVANDAR Vs. PONNUSAMY GOUNDER	March 11, 1996
RATHINA MARIE PREMA Vs. MARCEL FERNANDOS	November 8, 1996
RATNASABAPATHY THEVAR (DIED) AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS	December 23, 1996
RAVANA BABU Vs. INSPECTOR OF POLICE PONNERI POLICE STATION CHENGAI M G R DISTRICT	April 12, 1996
RAVI BHATT Vs. DIRECTOR GENERAL ARMED FORCES MEDICAL SERVICES	April 9, 1996
REHABOOTH TRADERS Vs. OFFICIAL ASSIGNEE MADRAS	September 2, 1996
RENGASAMI ANGURAR Vs. NACHARAMMAL	February 23, 1996
RITE CHOICE TECHNOLOGIES PRIVATE LIMITED Vs. CIRCALE DATA SYSTEMS PRIVATE LIMITED	June 17, 1996
ROBIN CHEMICALS P LTD Vs. GOVERNMENT OF TAMIL NADU	July 26, 1996
RT REV R T BASKARAN BISHOP OF VELLORE VELLORE Vs. ARULDOSS	June 20, 1996
RUGMANI VARMA Vs. COMMISSIONER OF INCOME TAX	January 24, 1996
RULE GOVINDEN Vs. CHANDRA AMMAL	April 10, 1996
S ALAMELU AMMAL Vs. HARIBABU NAIDU	July 26, 1996
S ANNAMALAI AND ORS Vs. ASSISTANT COMMISSIONER OF GIFT TAX	August 29, 1996
S ANTHONIDOSS Vs. SABESTHIYAN	March 13, 1996
S ARUNACHALAM Vs. STATE OF TAMIL NADU	September 19, 1996
S BALAKRISHNAN Vs. VISWANATHAN	February 16, 1996
S BALAMBAL Vs. SUNDARESAN	February 5, 1996
S D SOMASUNDARAM Vs. SUPERINTENDENT CENTRAL BUREAU OF INVESTIGATION MADRAS	August 12, 1996
S DEVAN Vs. N PALANIAPPAN LANDLORD	June 20, 1996
S ILANGO Vs. INDIAN OVERSEAS BANK	January 10, 1996
S ISMAIL Vs. RAJKUMAR BHAGWAT SARAN	February 28, 1996
S JAGANATHAN RAO AND FOUR ORS Vs. M G VITAL RAO	December 17, 1996
S KANDASAMI Vs. APARANJI CHETTIAR	January 5, 1996
S KANNAN Vs. P MANOHARAN	November 5, 1996
S KRISHNAMURTHY Vs. S VENUGOPAL	March 12, 1996
S KRISHNAMURTHY Vs. A R RAJAN	March 22, 1996
S LATHA RANI Vs. SECRETARY SELECTION COMMITTEE SABARMATHY HOSTEL K M C HOSPITAL CAMPUS MADRAS	December 3, 1996
S M B ESWARAN AUTHORISED Vs. S KALIAMOORTHY	August 14, 1996
S M MOHAMMAD MOIDEEN Vs. P M BALASUBRAMANIAN	July 19, 1996
S MAHALAKSHMI Vs. M SYAMALA	March 19, 1996
S MARIAMMAL Vs. SORNAVALLI ACHI	July 31, 1996
S MARIMUTHU Vs. G KUMARASWAMY	April 25, 1996
S MURUGESAN Vs. COLLECTOR OF NORTH ARCOT INSPECTOR OF PANCHAYAT VELLORE CUM ELECTION AUTHORITY NORTH ARCOT	April 9, 1996
S NAGARAJAN Vs. MARIAMMAL	May 3, 1996
S P ABDUL RAHIM AND SON Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 19, 1996
S P DHAKSHINAMOORTHY DIED Vs. KAMAKSHIAMMAN TEMPLE SAIDAPET MADRAS	March 5, 1996
S P PADMAVATHI Vs. STATE OF TAMIL NADU	October 15, 1996
S P SARANGAPANI Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE SHASTRI BHAVAN HADDOWS ROAD MADRAS 6	February 8, 1996
S P VEDANAYAGAM Vs. SECRETARY GOVERNMENT OF TAMIL NADU ADI DRAVIDAR WELFARE DEPARTMENT	February 13, 1996
S PATTABIRAMAN Vs. S P CHANDRASEKARAN	July 19, 1996
S R ARAVAMUTHAN Vs. STATE	October 11, 1996
S R M RANJITHAM Vs. JOINT DIRECTOR OF SECONDARY EDUCATION MADRAS-6	October 1, 1996
S RAJ Vs. RAJAKANIAMMAL	February 13, 1996
S RAJAMANI Vs. UNION OF INDIA	September 13, 1996
S RAM Vs. COMMISSIONER OF INCOME TAX	December 12, 1996
S RM A MEENAKSHI IYER DIED Vs. LAKSHMANAN	June 10, 1996
S RM M CT M THIRUPPANI TRUST Vs. STATE OF TAMIL NADU	August 20, 1996
S RM M CT M THIRUPPANI TRUST Vs. STATE OF TAMIL NADU	August 28, 1996
S S R VELUSWAMI Vs. R MAARACHI REDDIAR	February 19, 1996
S S R VELUSWAMI Vs. SEBASTIAN	February 19, 1996
S SEETHARAMAN Vs. STICK FAST CHEMICALS PRIVATE LIMITED	August 13, 1996
S SIVASANKARAN PILLAI Vs. ARULMIGHU THIAGARAJAR DEVASTHANAM TIRUVARUR	September 25, 1996
S SOMAIAH Vs. S P VASUDEVAN	February 20, 1996
S SOUNDARARAJAN Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS	January 18, 1996
S SRIMATHI Vs. UNION OF INDIA	December 8, 1996
S SUBBA REDDIAR DIED Vs. BHAGYALAKSHMI AMMAL ALIAS GURUVACHI AMMAL	February 14, 1996
S SUBRAMANAIAM Vs. JOINT DIRECTOR OF SCHOOL EDUCATION SECONDARY AND APPELLATE AUTHORITY MADRAS	April 15, 1996
S SUNDARAM PILLAI Vs. S KANNAN	September 9, 1996
S TAMILVANAN Vs. STATE OF TAMIL NADU	March 18, 1996
S THANGASWAMY Vs. R VINAYAKAMURTHY	July 1, 1996
S THIAGARAJAN Vs. STATE OF TAMIL NADU	January 10, 1996
S THIRAVIYAM AMMAL Vs. VELLAYAN	February 16, 1996
S VASUNDARA Vs. CANARA BANK	September 9, 1996
S VENKATARAMAN Vs. L VIJAYASARATHA	July 16, 1996
S VENKATARAMANI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION	April 17, 1996
SAIFUDDIN AKBAR ALI ZAWARI Vs. GOVERNMENT OF TAMIL NADU AND OTHERS	March 6, 1996
SAJ FLIGHT SERVICES PRIVATE LIMITED Vs. P T GOPALA RAJA	July 30, 1996
SAKTHI AND COMPANY Vs. DESIGACHARY	March 20, 1996
SALEM SHEVAPET SILVER AND KATCHA EXCHANGE BROKERS ASSOCIATION Vs. SUPDT OF CUSTOMS PREVENTIVE SALEM	December 11, 1996
SALLA GURUSAMY CHETTY TRUST Vs. TAMIL NADU ARYA VYSYA MAHA SABHA MADRAS DISTRICT	January 18, 1996
SAMBANDAM Vs. JANAKIAMMAL	January 12, 1996
SAMBANDAMURTHY AND 5 ORS Vs. II ADDITIONAL LABOUR COURT MADRAS	September 10, 1996
SAMIDURAI Vs. KANAKAYAL	September 11, 1996
SAMPATH Vs. KARTHIKEYAN	September 20, 1996
SAMPATHKUMAR Vs. PADMAVATHY	February 12, 1996
SANGAM Vs. T N E B ENGINEERSTAMIL NADU ELECTRICITY BOARD	February 19, 1996
SANKAR Vs. COMMISSIONER OF POLICE MADURAI	July 2, 1996
SANKAR Vs. SEETHALAXMI	November 1, 1996
SANNASI Vs. ARULMIGU MEENAKSHI SUNDARESSWARAR TEMPLE KEELAPASALAI	November 12, 1996
SANTHANA BATTACHARIAR Vs. H R AND C E	October 9, 1996
SANTHI AND CO Vs. DESIGACHARY	March 28, 1996
SARASWATHI AMMAL Vs. UNNAMALAI ANIMAL	September 27, 1996
SARATHA AMMAL Vs. GANIAPPA	January 18, 1996
SAROJA Vs. A J BOSS	November 29, 1996
SATHIRATHAYAMMAL Vs. DURAISHAMY CHETTIAR	March 26, 1996
SATHYANARAYANA Vs. PALLIPATTU CO OPERATIVE LAND DEVELOPMENT BANK LIMITED	October 18, 1996
SEA SHORE TRADERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS	December 12, 1996
SEBASTIAN Vs. INSPECTOR OF POLICE MADURAI	February 15, 1996
SEDAPATHI MUTHIAH Vs. STATE OF TAMILNADU	August 30, 1996
SEENI AMMAL Vs. VEERAYEE AMMAL	August 9, 1996
SEENIVASA THEVAR Vs. STATE	February 1, 1996
SEETHAIAMMAL Vs. SARAMARIAMMAL KOIL STREET THEVAR MAHAJANA SANGAM KOVILPATTI	January 3, 1996
SELLAMMAL Vs. THIRU VENGADA UDAYAR	January 22, 1996
SELVAN Vs. STATE	August 22, 1996
SELVARAJ Vs. KANNAN	October 16, 1996
SELVARAJ Vs. MARIMUTHU	January 24, 1996
SELVARAJ Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT MADRAS	January 8, 1996
SENGANI AMMAL Vs. AUTHYSEKARAN	January 11, 1996
SENIOR MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. STATE	April 3, 1996
SENIOR REGIONAL MANAGER FOOD CORPN OF INDIA AND 2 Vs. KAMATCHI V	August 22, 1996
SENNIAPPA NADAR Vs. T R SAROJINI AMMAL	February 16, 1996
SENNIAPPAN M Vs. DEPUTY COMMISSIONER OF LABOUR	July 2, 1996
SENTHAMARAIKANNAN Vs. GOVINDARAJULU NAIDU	January 12, 1996
SENTHILKUMARI Vs. SECRETARY TO GOVT. DEPARTMENT OF PROHIBITION AND EXCISE MADRAS AND ANOTHER	September 23, 1996
SENTHILNATHANS PHARMACEUTICALS Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 7, 1996
SHAANA THIRUCHELVAM Vs. K S VARKEY	March 22, 1996
SHANMUGAM Vs. STATE	February 22, 1996
SHANMUGAM Vs. STATE	November 13, 1996
SHANMUGAM SERVAI Vs. P PERIYAKARUPPAN SERVAI	February 20, 1996
SHANMUGAM SIGARI Vs. STATE	January 8, 1996
SHANMUGANATHAN Vs. VELLAISWAMY	November 16, 1996
SHANMUGHAM Vs. GOVINDA NATTAR DIED	February 22, 1996
SHANMUGHAM Vs. INSPECTOR OF POLICE MARINA POLICE STATION MADRAS	February 29, 1996
SHANMUGHAM Vs. STATE	March 6, 1996
SHANMUGHAM Vs. SARASWATHI	April 9, 1996
SHANMUGHAM Vs. PERUMAL NAICKER	July 19, 1996
SHANMUGHAM Vs. THIRUVAVADUTHURAI ADHEENAM MADAM THROUGH ITS HEREDIATARY TRUSTEE	October 9, 1996
SHANMUGHAM ALIAS SHANMUGHA SIVANANDAM Vs. DHANDAYUTHAPANI PILLAI DIED	August 30, 1996
SHERWOOD EDUCATIONAL SOCIETY NO 3 XIII AVENUE HARRINGTON ROAD CHETPET MADRAS 31 Vs. ABID NAMAZIE	December 24, 1996
SHOBA VISWANATHAN Vs. D P KINGSLEY	April 26, 1996
SHOE SPECIALITIES PRIVATE LIMITED Vs. STANDARD DISTILLERIES AND BREWERIES PRIVATE LIMITED	October 16, 1996
SHREE VISALAM CHIT FUNDS LIMITED Vs. A YOVAN	October 29, 1996
SHUNMUGASUNDARAM Vs. STATE	February 20, 1996
SIMSON Vs. STATE INSPECTOR OF POLICE TUTICORIN SOUTH	February 2, 1996
SINGARAVEL PADAYACHI Vs. NAGAMMAL	January 29, 1996
SITTAYEE Vs. ANNA TRANSPORT CORPORATION	March 6, 1996
SIVAGNANAM Vs. STATE BY INSPECTOR OF POLICE, CUDDALORE N.T. POLICE STATION	December 24, 1996
SIVAKAMI Vs. S. NAGALINGAM	November 1, 1996
SIVAKUMAR Vs. STATE	March 5, 1996
SIVANANDA STEELS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 7, 1996
SIVANANDI Vs. STATE	March 25, 1996
SIVANTHIPATTI NADAR HIGHER SECONDARY SCHOOL Vs. R PAULRAJ	November 6, 1996
SIVAPRAKASAM PILLAI Vs. SADASIVAM	July 19, 1996
SIVASUBRAMANIAM Vs. T VELUSAMY	December 24, 1996
SMT. INDIRANI AMMAL Vs. MUNUSWAMY PILLAI AND OTHERS	February 23, 1996
SNAP TAP MACHINE ACCESSORIES INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	June 25, 1996
SOKKUTHAI ANIMAL Vs. PANDIARAJ	December 19, 1996
SOMASUNDARAM Vs. THANGARAJU	July 16, 1996
SOMASUNDARAM Vs. LIYAKAT ALI	February 14, 1996
SOMASUNDARAN ALIAS TEMBI Vs. STATE	February 27, 1996
SOOSAIRAJ Vs. STATE OF TAMIL NADU	April 10, 1996
SOUTH INDIA SALT MANUFACTURERS ASSOCIATION Vs. TAMIL NADU ELECTRICITY BOARD	April 17, 1996
SOUTH INDIA VISCOSE LIMITED Vs. LABOUR COURT COIMBATORE	February 23, 1996
SOUTH INDIA VISCOSE LIMITED NOW KNOWN AS SIV INDUSTRIES LIMITED Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	April 25, 1996
SOUTHERN RAILWAYS CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. STATE OF TAMIL NADU MADRAS	January 10, 1996
SOUTHERN ROADWAYS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 19, 1996
SPECIAL OFFICER AMBUR CO-OPERATIVE SUGAR MILLS LTD Vs. SPECIAL TRIBUNAL FOR CO-OPERATIVE CASES	August 23, 1996
SPECIAL OFFICER SALEM CO-OPERATIVE PRIMARY LAND Vs. DEPUTY COMMISSIONER OF LABOUR	July 31, 1996
SPECIAL OFFICER TAMIL NADU CONSUMER CO OPERATIVE FEDERATION LIMITED MADRAS Vs. ASSISTANT COMMISSIONER OF LABOUR AUTHORITY UNDER THE TAMIL NADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT 1981 TIRUCHIRAPALLI	July 30, 1996
SPECIAL TAHSILDAR L A MEPZ SAIDAPET TALUK MADRAS Vs. K JAYARAMAN	December 11, 1996
SPECIAL TAHSILDAR L A NEIGHBOURHOOD SCHEME SALEM Vs. LAKSHMI	October 4, 1996
SPECIAL TAHSILDAR, LAND ACQUISITION KRISHNA WATER SUPPLY PROJECT TIRUVELLORE Vs. NATARAJAN AND THIRTY NINE OTHERS	February 29, 1996
SPENCER GROUP AERATED WATER FACTORY EMPLOYEES UNION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	March 19, 1996
SREE MEENAKSHI MILLS EMPLOYEES COOPERATIVE CREDIT Vs. DEPUTY COMMISSIONER OF LABOUR	November 7, 1996
SRI ARUNACHALESWARASWAMY TEMPLE, VALANGAIMAN Vs. M. SWAMINATHAN	February 19, 1996
SRIMATHI Vs. UNION OF INDIA	March 6, 1996
SRIMATHY Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TIRUNELVELI HOUSING UNIT MAHARAJA NAGAR TIRUNELVELI	January 30, 1996
STANLEY Vs. STATE	July 16, 1996
STATE Vs. ADI RAJARAM	February 13, 1996
STATE Vs. P BALAN	March 6, 1996
STATE Vs. SANGU MUDALIAR	March 8, 1996
STATE Vs. GANESAN	April 18, 1996
STATE Vs. GANGARAMAN	April 16, 1996
STATE Vs. SUNDARAM	April 11, 1996
STATE Vs. K CHELLAIAH	April 26, 1996
STATE Vs. M RANKA, ADVOCATE	February 19, 1996
STATE BANK OF INDIA Vs. C ANJANEYALU PROPRIETOR G L INDUSTRIES KATTUKUPPOM PONDICHERRY	June 12, 1996
STATE BANK OF INDIA Vs. KULDEEP KAUR ANAND	March 11, 1996
STATE OF TAMIL NADU Vs. POOVAN CHETTIAR	February 19, 1996
STATE OF TAMIL NADU Vs. V SUBRAMANIAM	February 16, 1996
STATE OF TAMIL NADU Vs. RAO CONSTRUCTIONS BANGALORE	April 9, 1996
STATE OF TAMIL NADU Vs. A VENKATARAMAN	March 28, 1996
STATE OF TAMIL NADU Vs. KANNAMMAL EDUCATIONAL TRUST	August 30, 1996
STATE OF TAMIL NADU Vs. P S R SENBAGAMURTHY NADAR	August 30, 1996
STATE OF TAMIL NADU Vs. M ANITA SELVA ZAVIER	August 19, 1996
STATE OF TAMIL NADU Vs. A V YAGAPPA	November 6, 1996
STATE OF TAMIL NADU Vs. KARNA ENGINEERING PRIVATE LIMITED	January 2, 1996
STATE OF TAMIL NADU Vs. SAMCO METALS AND ALLOYS PRIVATE LIMITED	January 2, 1996
STATE OF TAMIL NADU AND ANOTHER Vs. P. SANTHANAKRISHNAN AND OTHERS	March 29, 1996
STATE OF TAMIL NADU AND OTHERS Vs. PARVATHI AMMAL AND OTHERS	November 16, 1996
STATE OF TAMIL NADU REP. BY COMMISSIONER AND SECRETARY TO GOVT, AND OTHERS Vs. ELLAMMAL AND OTHERS	February 15, 1996
STATE OF TAMIL NADU REP. BY ITS COMMISSIONER AND SECRETARY TO GOVT., HOUSING AND URBAN DEVELOPMENT DEPTT., FORT ST. GEORGE, MADRAS AND OTHERS Vs. P.V. PAUL RAJ AND OTHERS	November 16, 1996
STATE OF TAMIL NADU, Vs. PRAMELA RAJARAM AND OTHERS	August 29, 1996
STATE, BY PUBLIC PROSECUTOR Vs. MUTHU AND ANOTHER	August 26, 1996
SUBBAMMAL Vs. SUBRAMANIAM	July 19, 1996
SUBBIAH PANNAIYAR Vs. SHANMUGAVELAYUDHAM	August 13, 1996
SUBBIAH PILLAI DIED Vs. M A THIRUNAVUKKARASU PILLAI DIED	January 8, 1996
SUBBULAKSHMI AMMAL Vs. R BALASUBRAMANIAN	September 27, 1996
SUBRAMANI Vs. STATE OF TAMIL NADU	September 12, 1996
SUBRAMANIAM Vs. STATE	August 7, 1996
SUBRAMANIAN Vs. UNION OF INDIA	August 8, 1996
SUBRAMANIAN SWAMY Vs. J JAYALALITHA	August 20, 1996
SUDALAIMUTHU Vs. STATE	August 2, 1996
SUDHA TRANSPORT MADURAI Vs. SHANMUGHAVADIVU	January 19, 1996
SUGUNA BAI Vs. MUNIAMMAL ALIAS DHANALAKSHMI	August 27, 1996
SUKRA DIAMOND TOOLS PRIVATE LIMITED Vs. DEPUTY CIT	September 12, 1996
SUNDARA NAICKER Vs. STATE OF TAMIL NADU	March 27, 1996
SUNDARAM Vs. VARADAIYAR	August 21, 1996
SUNDARAM STEEL CO Vs. S LAKSHMI	November 27, 1996
SUNIL KUMAR Vs. USHADEVI RADHAKRISHNA PATHI	July 15, 1996
SURIYA NARAYANA IYER Vs. PALANICHAMY	September 13, 1996
SUSHEELA ARAVIND Vs. C A A BOOBACKER	February 13, 1996
SUTHANTHIRAMURTHY Vs. SECRETARY TO GOVERNMENT ENVIRONMENT AND FOREST DEPARTMENT AND EX OFFICIO CHAIRMAN TAMIL NADU TAMIL NADU FOREST PLANTATION CORPORATION LTD	September 20, 1996
SWAMI PREMANANDA ALIAS PREMKUMAR Vs. STATE	May 24, 1996
SWARNA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE PREV MADRAS	November 6, 1996
SWARNA VANILARASU Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT MADRAS	February 20, 1996
SYED ABDUL GANI SYED ABDUL KADER Vs. REGIONAL PASSPORT OFFICER SHASTRI BHAVAN HADDOWS ROAD MADRAS	September 18, 1996
SYED MUSTAN Vs. SYED MUBARAK	September 24, 1996
SYNDICATE BANK Vs. N S PRIYA	November 19, 1996
T A BAVAJAN Vs. NEDUNGADI BANK	October 10, 1996
T C K HIGHER SECONDARY SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER	July 8, 1996
T DENNISON DIED Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS	September 9, 1996
T K SUBRAMANIA IYER DIED Vs. C NATARAJAN	January 24, 1996
T KANNIAH RAO Vs. INDER RAO	May 7, 1996
T LAKSHMIAMMAL Vs. M JOTHI ANANDAN	October 4, 1996
T M RAGHUNATHAN Vs. COMMISSIONER OF INCOME TAX	April 18, 1996
T MARAPPAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER SALEM HOUSING UNIT SALEM	June 11, 1996
T N E B ENGINEERS SANGAM Vs. TAMIL NADU ELECTRICITY BOARD	February 19, 1996
T N R NARAYANASAMY Vs. STATE OF TAMIL NADU	September 10, 1996
T N STATE CONSTRUCTION CORPORATION LIMITED Vs. J BANU	January 10, 1996
T NATARAJAN Vs. M NAGARAJAN	January 29, 1996
T PERIASAMY NADAR Vs. T D RAMASUBRAMANIAM	April 24, 1996
T RAJAGOPALAN Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL	October 8, 1996
T S ARULROYER Vs. LAJJA BAI	September 9, 1996
T S M CHELLIAH Vs. REV DR GNANAVASAKAM	December 5, 1996
T S SANKARANARAYANAN Vs. HIGH COURT OF JUDICATURE	June 20, 1996
T SEBASTIAN Vs. REGIONAL MANAGER INDIA TOURISM DEVELOPMENT CORPORATION MADRAS	April 4, 1996
T T V DHINAKARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE SHASTRI BHAVAN MADRAS	November 27, 1996
T.K. MEENAKSHISUNDARAMURTHY Vs. ZAHARA BEGUM AND OTHERS	April 25, 1996
TAMIL NADU CEMENTS CORPORATION LIMITED MADRAS Vs. S ALBERT AND CO MADRAS	December 24, 1996
TAMIL NADU CIVIL SUPPLIES CORPORATION Vs. STATE OF TAMIL NADU	April 3, 1996
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. PRESIDING OFFICER FIRST ADDITIONAL LABOUR COURT MADRAS	July 3, 1996
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. T B HARI KRISHNAN	August 27, 1996
TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY, MADRAS Vs. SMT. KANNAMMAL EDUCATIONAL TRUST, MADRAS AND ANOTHER	June 14, 1996
TAMIL NADU ELECTRICITY BOARD Vs. KRISHNAN A LINEMAN GRADE I	November 20, 1996
TAMIL NADU ELECTRICITY BOARD VELLORE Vs. A KRISHNAN	November 20, 1996
TAMIL NADU HOUSING BOARD MADRAS Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT	August 23, 1996
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. TAMIL NADU TEXTILE CORPORATION LTD	January 9, 1996
TAMIL NADU KARUNEEGAR SANGAM Vs. CHENNAI MAGANA KARUNEEGAR SANGAM	September 9, 1996
TAMIL NADU PETROL TRADERS ASSOCIATION LIMITED Vs. STATE OF TAMIL NADU	February 29, 1996
TAMIL SEVANE Vs. STATE OF PONDICHERRY	July 19, 1996
TAMILNADU STATE TRANSPORT AND TRANSPORT Vs. COMMISSIONER AND SECRETARY TO GOVT TRANSPORT	August 2, 1996
TAMILSELVANE Vs. UNION TERRITORY OF PONDICHERRY	July 19, 1996
TEHZEEB KATARI Vs. GOVERNMENT OF INDIA	March 7, 1996
THAMBIRAN NAICKER Vs. DURAISWAMY NAICKER	March 5, 1996
THANGAMANI Vs. BALAGURUSAMI	November 8, 1996
THANGAMANI Vs. STATE BY INSPECTOR OF POLICE, LAW AND ORDER, NAGERCOIL	August 26, 1996
THANGAMANI AMMAL Vs. PONNUSAMY	August 30, 1996
THANGAMUTHU Vs. STATE	February 26, 1996
THANGAVEL UDAYAR Vs. R K RAJU MUDALIAR	August 2, 1996
THANGAVELAMMAL Vs. STATE OF TAMIL NADU	August 12, 1996
THANGAVELU Vs. RAMADOSS	November 19, 1996
THANGAYELU Vs. PALANISAMY	September 17, 1996
THANKARAJ ALIAS MUNIASAMY Vs. STATE INSPECTOR OF POLICE PUTHOOR	September 13, 1996
THAVAMANI Vs. SPECIAL TAHSILDAR ADW DEVAKOTTAI	December 13, 1996
THE ASST. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS (LEGAL) MADURAI PREVENTIVE GROUP OF CENTRAL EXCISE, KOVILPATTI Vs. V. MURUGAN	July 10, 1996
THE MANAGEMENT OF WORLD UNIVERSITY SERVICE CENTRE Vs. THE COMMISSIONER OF LABOUR AND OTHERS	August 13, 1996
THE SPECIAL TAHSILDAR (L.A.), NEIGHBOURTHOOD SCHEME, SALEM AND ANOTHER Vs. K.M. MUTHUKUMAR AND OTHERS	October 4, 1996
THIRU AROORAN SUGARS LIMITED Vs. STATE OF TAMIL NADU	December 9, 1996
THIRUMANGAI NAIDU Vs. R SRINIVASAN	January 5, 1996
THIRUNAVUKKARASU MUDALIAR Vs. BHANAM AMMAL	June 10, 1996
THIRUVADUTHURAI ADHEENAM Vs. STATE OF TAMIL NADU	October 30, 1996
THIRUVALLUVAR TRANSPORT CORPORATION AND ETC. Vs. J. JANAI AND OTHERS, ETC.	April 8, 1996
THUTHUKUDI THANPADU UPPU ETTRUMATHI VIVAPARIGAL SANGAM TUTICORIN Vs. SECRETARY TO GOVT PUBLIC HEALTH DEPT MADRAS	February 9, 1996
TIRUCHIRAPALLI CITY CORPORATION BY ITS COMMISSIONER Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION, TIRUCHIRAPALLI THANJAVUR AND ANOTHER	August 2, 1996
TIRUPPUR COTTON SPINNINNG AND WEAVING MILLS LIMITED Vs. COMMERCIAL TAX OFFICER TIRUPPUR RURAL	March 29, 1996
TIRUPUR TEXTILES P LTD Vs. COMMISSIONER OF INCOME TAX	November 12, 1996
TOSHNIWAL BROTHERS (P) LIMITED Vs. ESWARPRASAD, E	January 18, 1996
TRANSPORT COMMISSIONER Vs. JASMIN ROADWAYS PONDICHERRY	December 4, 1996
TVL CHOLAN ROADWAYS CORPORATION LIMITED Vs. STATE OF TAMIL NADU	October 7, 1996
U R NARAYANASAMY Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT COIMBATORE	November 29, 1996
UMAR ABDUL SHAKOOR SORATHIA Vs. ASSISTANT DIRECTOR N C B MADRAS	September 20, 1996
UMMU SALMA BEEVI Vs. BALARAMAN	December 24, 1996
UNION Vs. SPENCER GROUP AERATED WATER FACTORY EMPLOYEESTHE PRESIDING OFFICER INDUSTRIAL TRIBUNAL	March 19, 1996
UNION OF INDIA Vs. JAYACHANDRAN	April 19, 1996
UNION OF INDIA Vs. S K SENJAN CHETTIAR AND SONS	February 12, 1996
UNION OF INDIA Vs. A J KINGSLEY FERNANDEZ	February 14, 1996
UNION OF INDIA Vs. M SHAH JEHAN	January 22, 1996
UNION OF INDIA Vs. ANANDA VELLI AND THIRTY THREE	March 4, 1996
UNION OF INDIA Vs. GOODYEAR INDIA LIMITED	March 11, 1996
UNION OF INDIA Vs. S JAGANATHAN DIED	July 18, 1996
UNION OF INDIA Vs. KRISHNASWAMY	January 18, 1996
UNITED BANK OF INDIA MADRAS Vs. BANK OF BARODA MADRAS	February 9, 1996
UNITED INDIA INSURANCE CO LTD Vs. KANNAN	October 4, 1996
UNITED INDIA INSURANCE COMPANY LIMITED KARUR Vs. NACHIMUTHU	September 27, 1996
UNITED INDIA INSURANCE COMPANY LIMITED NAGERCOIL Vs. AIYAMMAL	November 1, 1996
UNITED INDIA INSURANCE COMPANY LTD Vs. UMAR MINOR	September 10, 1996
UTHIRAPATHY Vs. MALLIGA	March 13, 1996
V APPA RAO Vs. RAJASEKAHAR	November 29, 1996
V ASIRVATHAM DECEASED Vs. RT REV G CHIRSTDOSS	July 3, 1996
V BALRAJ Vs. STATE OF TAMIL NADU	July 9, 1996
V BALRAJ Vs. STATE OF TAMIL NADU	July 19, 1996
V D SWAMI AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 19, 1996
V G CHINNASAMY GOUNDER Vs. EXECUTIVE OFFICER SRI RAGUPATHI NARAYANA PERUMAI KOIL MADAVILAGAM PAPPINI VILLAGE DHARAPURAM TALUK PERIYAR DISTRICT	October 21, 1996
V G PANNEERDAS AND COMPANY MADRAS 2 Vs. SWADESAMITRAN LIMITED MADRAS 14	March 1, 1996
V G TEXTILES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER UDUMALPET NORTH UDUMALPET	July 9, 1996
V G TEXTILES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER UDUMALPET NORTH UDUMALPET	August 5, 1996
V GOVINDA CHETTY Vs. COMMISSIONER OF INCOME TAX	February 15, 1996
V GURUVAIAH NAIDU AND SONS Vs. COMMISSIONER OF INCOME TAX	June 18, 1996
V K RAMASAMI GOUNDER Vs. P RAMASAMI GOUNDER	September 9, 1996
V KALIAPPAN Vs. HAJI KARUTHA ROWTHER HOWDIA MAHARASA	January 20, 1996
V KRISHNASAMY AND Vs. S K MONOHARAN	June 14, 1996
V MANI Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY SITES AND SERVICE COMMITTEE	June 26, 1996
V N SUDHAGARAN Vs. ENFORCEMENT OFFICER	August 5, 1996
V NATARAJAN Vs. P MANI	October 19, 1996
V P ZACKRIA Vs. MAHAVIR INVESTMENTS	July 11, 1996
V RAJENDRAN Vs. DISTRICT MUNSIF THIRUVAIYARU	July 26, 1996
V RAMACHANDRAN Vs. STATE OF TAMIL NADU	July 26, 1996
V S ANNACHAMY ALIAS VIJAYA RAGHUNATHA PERIYA KARUTHUDAIYAR SERVAIKARAR Vs. RAJAMANI NACHIA	January 22, 1996
V SANKARAN Vs. JOINT DIRECTOR OF SCHOOL SECONDARY EDUCATION MADRAS	August 12, 1996
V SHEEMATHANGAM MINOR Vs. STATE OF TAMIL NADU	February 9, 1996
V SULOCHANA Vs. K RAJAGOPAL	June 28, 1996
V. LAKSHMANASAMY AND ANOTHER Vs. THE SPECIAL TAHSILDAR, ADI	September 19, 1996
V.A.M. MOHAMMED HANIFA SAHIB Vs. KANIE, M.A. ANIFA SAHIB	December 24, 1996
V.P. PONNUSAMI Vs. STATE REPRESENTED BY INSPECTOR OF FACTORIES, THIRUCHENGODU.	January 11, 1996
V.R. SENTHILNATHAN ALIAS VALLIAPPAN Vs. RAMANATHAN ALIAS ARUNACHALAM AND OTHERS	November 18, 1996
VAIRAMUTHU Vs. STATE	January 25, 1996
VALLIAMMAL Vs. STATE	February 16, 1996
VALLIAMMAL LATE Vs. PACHAIAMMAL	March 1, 1996
VANAVIL DYES AND CHEMICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	February 23, 1996
VANDAIYAN (ALIAS) PALLIKOODATHAN MUTHURAJA Vs. SEVENTHILINGAM AND OTHERS	March 26, 1996
VARADA REDDIAR Vs. JAYACHANDRAN	February 7, 1996
VARADARAJA PERUMAL TEMPLE ANJUR VILLAGE ERODE TALUK COIMBATORE DISTRICT Vs. K RAMACHANDRAN	December 11, 1996
VARADARAJA PILLAI Vs. MUTHUSAMY PILLAI	October 7, 1996
VARADARAJULU Vs. J L SANJEEVI DIED	February 2, 1996
VASUNDHARA LORRY SERVICE COMMON CARRIER Vs. D NAGENDAS FOOLCHAND CHINAI AND CO	September 30, 1996
VEDAIYA GOUNDER Vs. THIVIK GOUNDER	July 19, 1996
VEERAMMA Vs. ARUMUGHAM	February 14, 1996
VEERAMUTHU Vs. PUTTALAYEE	July 5, 1996
VEERASAMY AND ANOTHER Vs. RAMACHANDRAN AND OTHERS	February 23, 1996
VELAMMAL Vs. SIVAN PERUMAL	October 18, 1996
VELLAKOIL SARVODAYA SANGHAM Vs. JAYABALAN	July 30, 1996
VELU ALIAS CHINNA VEERAKUMARAN Vs. STATE	June 20, 1996
VELUSAMI NADAR Vs. PUNITHA	January 24, 1996
VEMBA GOUNDER Vs. POONCHOLAI GOUNDER	January 24, 1996
VENGOJAMMAL Vs. N V RENGASAMY NAIDU	February 9, 1996
VENKATAGIRI SPINNING MILLS P LIMITED Vs. UNION OF INDIA	June 13, 1996
VENKATAMMAL Vs. KADHIRAPPA NAIDU	September 19, 1996
VENUGAPAL Vs. FATHIMA BEEVI	April 19, 1996
VERMONICA BANUMATHI FRANCIS Vs. JOHN DURAISWAMI FRANCIS	April 8, 1996
VETRISEVI Vs. STATE	February 20, 1996
VIJAYA Vs. RAMAN	November 16, 1996
VIJAYA PRODUCTION P LIMITED Vs. COMMISSIONER OF INCOME TAX	February 19, 1996
VIJAYALAKSHMI BALASUBRAMANIAN Vs. R BALASUBRAMANIAN	December 19, 1996
VIMALA Vs. R GOVINDASWAMY	October 16, 1996
VINAYAGA CHATHURTHI MADHYA KUZHU Vs. STATE OF TAMIL NADU	October 1, 1996
VISWALINGAM Vs. SESHADIRI	September 4, 1996
VITTAL VEL PRESS Vs. RANGANATHASWAMY TEMPLE NO 48 MULLA SAHIB STREET MADRAS 1 AND	March 29, 1996
VUMMIDI RAMAIAH CHETTY GURUSAMY CHETTY AND SONS Vs. V V NARASA REDDY	March 28, 1996
WELDING KUMAR @ JAYAKUMAR @ G. KUMAR AND ORS. Vs. STATE, BY D.S.P., CBI/SIC	July 19, 1996
WORKMEN Vs. ADDISONS PAINTS AND CHEMICALS LIMITED MADRAS	March 6, 1996
WORKMEN OF TANSI STRUCTURALS Vs. GOVERNMENT OF TAMIL NADU	February 7, 1996

Year 1996 of HIGH COURT OF MADRAS

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