REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ABDUL GANI Vs. DHARMAPURI ELECTRICITY DISTRIBUTION CIRCLE TAMIL	October 20, 1995
A ABDUL SAMATH AND Vs. UNION OF INDIA	March 10, 1995
A AZHAGU THIRUNAVUKKARASU Vs. HONOURABLE SPEAKER T N	March 10, 1995
A BALASUBRAMANIA PILLAI Vs. GENERAL MANAGER TAMIL NADU SMALL INDUSTRIES	November 3, 1995
A BALASUBRAMANIAM Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	February 8, 1995
A D THIRU HUF Vs. APPROPRIATE AUTHORITY	January 12, 1995
A GURUPRASAD Vs. T NEELAKANDAN	November 20, 1995
A LAKSHMANAN Vs. KANNIAMMAL ALIAS PATTAMMAL	March 23, 1995
A M KRISHNAMURTHY Vs. SOKAB PRODUCTS PRIVATE LIMITED	December 8, 1995
A M S AHAMED IBRAHIM AND BROS Vs. STATE OF TAMIL NADU	August 24, 1995
A N SRINIVASA THEVAR Vs. SUNDARAMBAL ALIAS PREMA	April 18, 1995
A NALLASIVAN Vs. STATE OF TAMIL NADU	February 24, 1995
A P SAGAR Vs. GOVINDASWAMI GRAMANI	August 4, 1995
A RAMAR Vs. CHAIRMAN AND MANAGING DIRECTOR UNION BANK OF INDIA BOMBAY	February 22, 1995
A RAMAR NAINAR Vs. STATE OF TAMIL NADU	September 20, 1995
A S ARUKULAIMUTHU DIED Vs. K RAMACHANDRAN	April 7, 1995
A S MANI Vs. UDIPI HARI NIWAS	October 19, 1995
A S VIJAYARAGHAVAN Vs. GOVERNMENT OF TAMIL NADU	September 22, 1995
A SEMALAI GOUNDER Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	November 24, 1995
A SHANTA Vs. H MADHAVA RAO	March 13, 1995
A STALIN ALIAS STANLES Vs. ANSA ALIAS ANSAMMAL	March 10, 1995
A UMAPATHY Vs. A BALASUBRAMANI GRAMANI	August 7, 1995
A. JAGANATHAN Vs. STATE, REP. BY INSPECTOR OF POLICE, C.B., C.I.D., ERODE TOWN POLICE	August 8, 1995
A. RAJENDRAN Vs. KRISHNA MUDALIAR,	September 6, 1995
A. VELLAICHAMY AND ANOTHER Vs. MUTHURAMU SERVAI AND OTHERS	November 27, 1995
A.V. JAYABALAKRISHNAN Vs. THE GOVERNMENT OF TAMIL NADU AND OTHERS	January 10, 1995
ABN NETWORK AND COMMUNICATIONS Vs. INTEGRAL COACH FACTORY AND OTHERS	July 27, 1995
ADHI RAJARAM Vs. STATE	October 17, 1995
ADVANI OERLIKON LIMITED Vs. A C C EX MADRAS VII DIVISION MADRAS 34	March 27, 1995
AGRO OIL TRADERS Vs. SOUTH INDIA VISCOSE LIMITED	February 24, 1995
ALAGARSAMY Vs. STATE	May 3, 1995
ALIMAUMMAL Vs. KALIAPERUMAL	February 6, 1995
ALUVALIYA Vs. STATE	January 23, 1995
AMALGAMATIONS (P) LIMITED Vs. COMMISSIONER OF INCOME-TAX	August 30, 1995
AMALGAMATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 9, 1995
AMEERUDDIN Vs. PREMAKUMARI	February 28, 1995
AMIRTHALINGAM Vs. STATE	January 19, 1995
AMIRTHAVALLI MOHAN Vs. LIFE INSURANCE CORPORATION OF INDIA MADRAS	April 6, 1995
AMMAJI BEEVI Vs. ABDUL RAHIM	December 4, 1995
AMMASAI GOUNDER Vs. LAKSHMIAMMAL	November 3, 1995
AMMU BALACHANDRAN Vs. U T JOSEPH DIED	April 6, 1995
ANANDAN Vs. DISTRICT MAGISTRATE AND DIST COLLECTOR	December 12, 1995
ANANTA UDYOG PRIVATE LIMITED Vs. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED	January 25, 1995
ANDAVAR ARUL LORRY SERVICE Vs. PIONEER BOTTLE HOUSE	April 17, 1995
ANDHRA COFFEE AND FLOUR MILLS ONGOLE ANDHRA PRADESH Vs. BROOKE BOND INDIA LIMITED MADRAS	August 21, 1995
ANJANEYALU CHETTIAR Vs. MUTHIAN AND ANOTHER	April 18, 1995
ANNA TRANSPORT CORPORATION LIMITED Vs. N RAMASAMY	April 3, 1995
ANNAMALAI Vs. STATE	August 21, 1995
ANNAMALAI Vs. OFFICIAL RECEIVER THIRUVENNAMALAI	October 30, 1995
ARBITRATION ACT IN THE MATTER OF DISPUTES BETWEEN BHARAT TRANSPORT AND MADRAS FERTILIZERS LTD K R VEERASWAMI DISTRICT JUDGE RETD Vs. BHARAT TRANSPORT	August 18, 1995
ARIF U PATEL Vs. ASSISTANT DIRECTOR NARCOTIC CONTROL BUREAU SOUTH ZONE	September 28, 1995
ARIFA AMANULLAH Vs. JOINT SECRETARY GOVERNMENT OF INDIA MINISTRY OF FINANCE NEW DELHI	March 16, 1995
ARULMIGHU AMMACHI AYYANAR MANDU KOIL SENNAGARAMPATTI VILLAGE Vs. ALAGU KARUPPANNAN AMBALAM	February 17, 1995
ARULMIGU KAPALEESWARAR TEMPLE MADRAS 4 Vs. MALLIKA	September 12, 1995
ARULRAJ Vs. JUDICIAL MAGISTRATE VALLIYOOR	December 5, 1995
ARUMUGAM Vs. DHARMAPURAM MUTT AT DHARMAPURAM	September 14, 1995
ARUMUGAM Vs. G MURUGESAN	March 10, 1995
ARUMUGAM PILLAI SEETHAI AMMAL COLLEGE TIRUPATTUR Vs. REGISTRAR MADURAI KAMARAJ UNIVERSITY MADURAI	October 10, 1995
ARUMUGAN AND Vs. STATE	August 2, 1995
ARUMUGHA CHETTIAR Vs. JAYARAMAN	February 17, 1995
ARUMUGHAM MUDALIAR Vs. STATE OF TAMIL NADU	August 21, 1995
ARUNACHALAM Vs. THE STATE OF TAMILNADU	December 22, 1995
ASHOK KUMAR Vs. STATE	February 3, 1995
ASSISTANT COLLECTOR OF CENTRAL EXCISE PRIVATE COIMBATORE Vs. K V KUNNI KANNAN	January 21, 1995
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. R JAYACHANDRAN	June 12, 1995
ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE MADRAS Vs. HAMEED JAHUFFER ALIAS S A HAMEED NO 75 MELA STREET WEST STREET KEELAKARAI RAMNAD DISTRICT	September 12, 1995
ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. A J KINGSLEY FERNANDES	August 31, 1995
ASSOCIATED MARKETING AGENCIES Vs. STATE OF TAMIL NADU	January 24, 1995
AUGUSTIN MARY Vs. GNANAPRAKASAM	July 18, 1995
AUGUSTINE Vs. RUTH IRINE VICTORIA	September 15, 1995
AUTOMATION SYSTEMS Vs. CENTRAL EXCISE G A T	February 2, 1995
AWAY LIMITED Vs. SPEED STATE OF TAMIL NADU	July 25, 1995
AYSHATH FATHIMA Vs. JOINT SECRETARY GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI	August 14, 1995
AYYASAMY Vs. STATE	August 2, 1995
AZARIAH Vs. A K A MOHAMMED ISMAIL SAHIB	September 10, 1995
B ADHIKARI Vs. PONRAJ	July 4, 1995
B C S ENTERPRISES Vs. ASHOK KUMAR LUNIA	August 2, 1995
B CHANDRA Vs. STATE OF TAMIL NADU	December 22, 1995
B KANNAN Vs. KOTHANDAN	February 24, 1995
B NARASIMHA RAO PROPRIETOR SREE SATHYANARAYANA COMPANY Vs. G NARAYANA RAO	August 1, 1995
B S DAVEY Vs. M CHITTI BABU	January 21, 1995
B SUKUMARAN Vs. DEPUTY GENERAL MANAGER AIRPORTS AUTHORITY OF INDIA NEW DELHI	June 13, 1995
B. NARASIMHA RAO PROPRIETOR SREE SATHYANARAYANA COMPANY Vs. MR. G. NARAYANA RAO AND OTHER	August 21, 1995
B. SRIRAMULU Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU	July 27, 1995
B.S. SATHIYA RAO Vs. COMMISSIONER AND SECRETARY TO GOVT., TPT. DEPT., MADRAS	January 4, 1995
BABU Vs. INSPECTOR OF POLICE POONAMALLEE POLICE STATION	July 14, 1995
BAGAVATH VINAYAGAR KOIL KUMBAKONAM Vs. M RAMU	February 24, 1995
BAHOLA LABORATORIES Vs. UNION OF INDIA	December 6, 1995
BAKULA BANUPRASAD MEHTA Vs. STATE OF TAMIL NADU	August 1, 1995
BALAJI DISTILLERIES PRIVATE LIMITED Vs. SWAGAT FILM DISTRIBUTORS	December 19, 1995
BALAJI STEELS Vs. STATE OF TAMIL NADU	July 27, 1995
BALAMURUGAN Vs. PALANIVEL	July 4, 1995
BALASUBRAMANIA AND CO Vs. M GOKILAMANI ETC	February 8, 1995
BALASUBRAMANIAM Vs. NAGALINGAM	August 22, 1995
BALASUBRAMANIAM ALIAS THAMBIRAN Vs. STATE OF TAMIL NADU	December 21, 1995
BALASUBRAMANIAN MOHAN Vs. VIDYA MOHAN	March 27, 1995
BANGARU Vs. ERAN CHINNAMALAI TRANSPORT CORPORATION TRICHY	April 27, 1995
BANK OF INDIA HAVING ITS HEAD OFFICE AT EXPRESS TOWERS Vs. DR C S SAINATHAN	February 3, 1995
BASHEER Vs. STATE OF TAMIL NADU	July 4, 1995
BASKARAN Vs. COMMISIONER OF COLLEGE EDUCATION	August 30, 1995
BELL PRODUCTS COMPANY Vs. UNION OF INDIA	January 11, 1995
BENEDICT BALANATHAN MAHENDRAN ALIAS BALA MAHENDRAN Vs. STATE	November 23, 1995
BHABOOTMAL JAIN Vs. A.K. BANARJEE	November 6, 1995
BHARAT PETROLEUM CORPORATION Vs. V ANTONY AND ORS	March 27, 1995
BHARAT PETROLEUM CORPORATION LIMITED Vs. V ASHVINRAJ	July 27, 1995
BHARAT STRIPS LIMITED Vs. CENTRAL EXCISE G A T	April 10, 1995
BINNY LTD Vs. M P APPADURAI SAMUEL DIED	July 25, 1995
BISHOP IN OFFICE OF CSI VELLORE DIOCESE RT REV RT BASKARAN Vs. JEYAKARAN JOSEPH	December 7, 1995
BODHRAJ Vs. TAMIL NADU ELECTRICITY BOARD	October 20, 1995
BONAVENTURE ESTATE Vs. STATE OF TAMIL NADU	August 1, 1995
BUSH BOAKE ALLEN INDIA LIMITED Vs. UNION OF INDIA	January 4, 1995
C DASARATHAN Vs. CHAIRMAN AND MANAGING DIRECTOR	February 7, 1995
C J SHETH CONSTRUCTION COMPANY Vs. SUNDERDAS ARJUNLAL	August 11, 1995
C MANICKAM Vs. STATE OF TAMIL NADU	October 19, 1995
C P MYTHILI Vs. PRASANNA VENKATESA PERUMAL DEVASTHANAM	December 1, 1995
C R PRIYACHANDRAKUMAR Vs. PURASAWALKAM PERMANENT FUND LIMITED	February 16, 1995
C RAGHAVALU CHETTIAR DIED G V SUDHARSAN Vs. COMMISSIONER H R AND C E MADRAS	December 11, 1995
C RAJAGOPAL Vs. MALLIKA BEGUM	March 2, 1995
C SURENDRAN Vs. T RAVINDRAN	March 29, 1995
C VENUGOPAL NAIDU DIED Vs. KRISHNAMURTHY	May 9, 1995
C. SEKAR AND OTHERS Vs. PERILOVANPATTI HINDU NADARS, (MADRAS) AND OTHERS	December 1, 1995
CANARA BANK Vs. OFFICIAL ASSIGNEE HIGH COURT	June 29, 1995
CANARA BANK Vs. N PALANI	January 2, 1995
CENTRAL BANK OF INDIA Vs. R MARUTHAPPA GOUNDER	December 7, 1995
CHAIRMAN CUM THE MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD CHEPAUK MADRAS 5 Vs. LAND ACQUISITION OFFICER AND THE REVENUE DIVISIONAL OFFICER TIRUNELVELI	January 4, 1995
CHAIRMAN, RAILWAY BOARD, NEW DELHI Vs. D. SAINSON	February 24, 1995
CHAKKRAVARTHY Vs. STATE, BY S.I. OF POLICE, TIRUPATTUR TALUK	October 19, 1995
CHAMPALAL JAIN Vs. THATTIKUNDA RAJAMANNAR TRUST	January 19, 1995
CHAMUNDI LEATHER Vs. COLLECTOR KANCHEEPURAM	July 17, 1995
CHANDRA KUMAR P BALDOTA Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE	January 27, 1995
CHANDRAN Vs. COMMISSIONER OF POLICE MADRAS CITY	December 13, 1995
CHANDRASEKAR Vs. INSPECTOR OF POLICE RAJAKADAI POLICE STATION DHARMAPURI DISTRICT	January 21, 1995
CHELLACHAMY Vs. MARIAPACKIAM	January 21, 1995
CHELLAMMAL AND OTHERS Vs. CHELLIAH PILLAI AND ANOTHER	April 26, 1995
CHELLATHURAI NADAR Vs. RAMASWAMI PILLAI	May 30, 1995
CHEMICALS AND PLASTICS INDIA LIMITED Vs. UNION OF INDIA	March 2, 1995
CHIDAMBARAM Vs. P T PONNUSWAMY	April 9, 1995
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. P O INDUSTRIAL TRIBUNAL	December 18, 1995
CHILLIES EXPORT HOUSE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 4, 1995
CHINNAIAN Vs. STATE	April 17, 1995
CHINNAKANI Vs. SIVANADIMAI	February 14, 1995
CHINNAMMA Vs. GOPAL	November 24, 1995
CHINNAN Vs. STATE	September 13, 1995
CHINNAN ALIAS CHINNASWAMI Vs. STATE	July 25, 1995
CHINNANGI KONAR Vs. PARAMASIVAM	November 7, 1995
CHINNAPPAYAN Vs. ANNAMALAI (MINOR) AND OTHERS	February 23, 1995
CHINNASAMY PILLAI Vs. K MARAPPAN	November 1, 1995
CHINNI MOHAN RAO Vs. INCOME TAX OFFICER	March 21, 1995
CHOCKALINGAPURAM THEVANGAR VARDHAGA SANGAM Vs. CHOKKANATHASWAMI TEMPLE CHOKKALINGAPURAM	August 9, 1995
CHOLA FISH AND FARMS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 5, 1995
CHOLAMANDALAM SOFTWARE LTD Vs. PRESIDING OFFICER LABOUR COURT	May 16, 1995
CHOLAN ROADWAYS CORPORATION LTD. Vs. SINNAIYAN AND ETC.	October 25, 1995
CHORDIA ELECTRICALS Vs. STATE OF TAMIL NADU	January 19, 1995
CHOWGULE BROTHERS Vs. DEPUTY COLLECTOR OF CUSTOMS BANGALORE	January 3, 1995
CHRISTY SELVARATHY Vs. DANIEL ATHISAYARAJ	September 15, 1995
CIBA GEIGY LIMITED Vs. CROSSLANDS RESEARCH LABORATORIES LIMITED	August 25, 1995
COATS VIYELLA INDIA LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE (APPEALS)	March 10, 1995
COATS VIYELLA INDIA LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE A TIRUCHIRAPALLI	February 14, 1995
COIMBATORE ELECTRIC AND ENGINEERING CORPORATION Vs. COMMISSIONER OF INCOME TAX	March 30, 1995
COIMBATORE MUNICIPAL CORPORATION COIMBATORE Vs. K G ARTS CENTRE PRIVATE LIMITED COIMBATORE	September 1, 1995
COIMBATORE PIONEER MILLS LTD Vs. CHANDRA TEXTILES LTD	October 20, 1995
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. GRASIM INDUSTRIES LIMITED	December 22, 1995
COLLECTOR OF CUSTOMS Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL	March 28, 1995
COLLECTOR OF KAMARAJAR DISTRICT VIRUDHUNAGAR Vs. C KULANDAIVELU	January 20, 1995
COLLR OF CUSTOMS MADRAS Vs. INDO SWISS SYNTHETIC GEM MFG CO LTD	November 22, 1995
COMMERCIAL CREDIT COPORATION 1943 PRIVATE LIMITED MADRAS Vs. COMMISSIONER CORPORATION OF MADRAS	March 27, 1995
COMMISSIONER H R AND C E A DEPARTMENT MADRAS Vs. P PAULIAH	November 16, 1995
COMMISSIONER OF GIFT TAX Vs. K A ABDUL KADER	April 6, 1995
COMMISSIONER OF GIFT TAX Vs. GOPAL SRINIVASAN	January 3, 1995
COMMISSIONER OF INCOME TAX Vs. GANGIAH CHETTY K AND SONS	January 2, 1995
COMMISSIONER OF INCOME TAX Vs. EMCETE AND SONS P LIMITED	January 4, 1995
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES CORPORATION LIMITED	January 4, 1995
COMMISSIONER OF INCOME TAX Vs. VAIYAPURI CHETTIAR A M	January 5, 1995
COMMISSIONER OF INCOME TAX Vs. GREENHAM ESTATES P LIMITED	January 11, 1995
COMMISSIONER OF INCOME TAX Vs. AYYAPPAN TEXTILES LIMITED	January 10, 1995
COMMISSIONER OF INCOME TAX Vs. RAYALA CORPORATION P LIMITED	January 20, 1995
COMMISSIONER OF INCOME TAX Vs. LIGHT ROOFINGS LIMITED	January 24, 1995
COMMISSIONER OF INCOME TAX Vs. SIVAKASI HINDU NADARS URAVINMURAI	January 23, 1995
COMMISSIONER OF INCOME TAX Vs. POPULAR LUNGHI COMPANY	January 25, 1995
COMMISSIONER OF INCOME TAX Vs. BANK OF MADURA LIMITED	February 1, 1995
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED	February 2, 1995
COMMISSIONER OF INCOME TAX Vs. GNANAGIRI TRADING CO	February 2, 1995
COMMISSIONER OF INCOME TAX Vs. T STANES AND COMPANY LIMITED	February 2, 1995
COMMISSIONER OF INCOME TAX Vs. M D KASTHURI	February 1, 1995
COMMISSIONER OF INCOME TAX Vs. K S RAMAN	February 1, 1995
COMMISSIONER OF INCOME TAX Vs. DOLERITE PRIVATE LIMITED	February 15, 1995
COMMISSIONER OF INCOME TAX Vs. ELGI RUBBER PRODUCTS LIMITED	February 17, 1995
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED	February 22, 1995
COMMISSIONER OF INCOME TAX Vs. DWARAKA CHIT FUNDS PRIVATE LIMITED	February 13, 1995
COMMISSIONER OF INCOME TAX Vs. R HARIKRISHNA NADAR	February 8, 1995
COMMISSIONER OF INCOME TAX Vs. H T HA BIT PRIVATE LIMITED	March 5, 1995
COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LIMITED	March 6, 1995
COMMISSIONER OF INCOME TAX Vs. MURUGESA NAICKER MANSION	March 8, 1995
COMMISSIONER OF INCOME TAX Vs. T STANES AND COMPANY LIMITED	March 8, 1995
COMMISSIONER OF INCOME TAX Vs. K S GOPALAKRISHNAN	March 8, 1995
COMMISSIONER OF INCOME TAX Vs. PARANJOTHI SALT CO	March 10, 1995
COMMISSIONER OF INCOME TAX Vs. E I D PARRY LIMITED	March 9, 1995
COMMISSIONER OF INCOME TAX Vs. C S RAMACHARY AND COMPANY	April 6, 1995
COMMISSIONER OF INCOME TAX Vs. WOODLANDS	April 6, 1995
COMMISSIONER OF INCOME TAX Vs. SITALAKSHMI MINOR	April 6, 1995
COMMISSIONER OF INCOME TAX Vs. RASHMI KAMDAR	April 4, 1995
COMMISSIONER OF INCOME TAX Vs. K S D PANDURANGAN	April 18, 1995
COMMISSIONER OF INCOME TAX Vs. INDIAN FIREWORKS INDUSTRIES	April 20, 1995
COMMISSIONER OF INCOME TAX Vs. PRAVEENA FILM CIRCUIT	March 28, 1995
COMMISSIONER OF INCOME TAX Vs. E I D PARRY INDIA LIMITED	March 29, 1995
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE PAPER BOARDS LIMITED	March 29, 1995
COMMISSIONER OF INCOME TAX Vs. GANESAN G S	March 22, 1995
COMMISSIONER OF INCOME TAX Vs. NAGAMMAL MILLS LIMITED	March 22, 1995
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU DAIRY DEVELOPMENT CORPORATION LIMITED	March 23, 1995
COMMISSIONER OF INCOME TAX Vs. EAST ASIATIC CO INDIA PRIVATE LIMITED	March 23, 1995
COMMISSIONER OF INCOME TAX Vs. P VISALAKSHI	March 21, 1995
COMMISSIONER OF INCOME TAX Vs. PEIRCE LESLIE AND COMPANY LIMITED	March 16, 1995
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA SHIPPING CORPORATION LIMITED	May 13, 1995
COMMISSIONER OF INCOME TAX Vs. S S NARAYANAN	May 13, 1995
COMMISSIONER OF INCOME TAX Vs. H T HA BIT PRIVATE LIMITED	May 5, 1995
COMMISSIONER OF INCOME TAX Vs. CHENNAI PROPERTIES AND INVESTMENTS LIMITED	April 24, 1995
COMMISSIONER OF INCOME TAX Vs. VIJAYA TRADERS	April 26, 1995
COMMISSIONER OF INCOME TAX Vs. GOODWELL M AND COMPANY LIMITED	April 26, 1995
COMMISSIONER OF INCOME TAX Vs. CHANDRAKANT M TOLIA	June 29, 1995
COMMISSIONER OF INCOME TAX Vs. RAMANATHAN CHETTIAR A L R M	June 29, 1995
COMMISSIONER OF INCOME TAX Vs. ARUMUGHAM CHETTIAR O K	June 5, 1995
COMMISSIONER OF INCOME TAX Vs. MADRAS RACE CLUB	July 25, 1995
COMMISSIONER OF INCOME TAX Vs. AQUAPUMP INDUSTRIES	July 14, 1995
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNA NAIDU V L	July 13, 1995
COMMISSIONER OF INCOME TAX Vs. TAMILNADU TEXTILE CORPORATION	July 12, 1995
COMMISSIONER OF INCOME TAX Vs. P DHANALAKSHMI	November 24, 1995
COMMISSIONER OF INCOME TAX Vs. VENU SURESH SANJAY TRUST	December 1, 1995
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MILLS COMPANY LIMITED	December 21, 1995
COMMISSIONER OF INCOME TAX Vs. CARBURETTORS LIMITED	December 7, 1995
COMMISSIONER OF INCOME TAX Vs. P S G AND SONS CHARITIES	October 25, 1995
COMMISSIONER OF INCOME TAX Vs. SETH PURUSHOTHAMDAS DWARKADAS	October 10, 1995
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	October 10, 1995
COMMISSIONER OF INCOME TAX Vs. SEMBI TRADERS	October 10, 1995
COMMISSIONER OF INCOME TAX Vs. TENDOLKAR N B	October 10, 1995
COMMISSIONER OF INCOME TAX Vs. K M N NAIDU	October 18, 1995
COMMISSIONER OF INCOME TAX Vs. KRISHNASWAMY S AND SONS	August 30, 1995
COMMISSIONER OF INCOME TAX Vs. SRINIVAS AND CO	August 22, 1995
COMMISSIONER OF INCOME TAX Vs. RAJENDRA MILLS LIMITED	August 23, 1995
COMMISSIONER OF INCOME TAX Vs. K S CHANDRASEKARAN	September 12, 1995
COMMISSIONER OF INCOME TAX Vs. ARASAN ALUMINIUM INDUSTRIES PRIVATE LIMITED	September 12, 1995
COMMISSIONER OF INCOME TAX Vs. FIRST LEASING CO OF INDIA LIMITED	September 12, 1995
COMMISSIONER OF INCOME TAX Vs. MANICKASUNDARAM M	September 8, 1995
COMMISSIONER OF INCOME TAX Vs. S C S RIG SERVICE	September 7, 1995
COMMISSIONER OF INCOME TAX Vs. VIRUDHUNAGAR HINDU NADARS ABIVIRUTHI PANCHUKADAI MAHAMAI	August 8, 1995
COMMISSIONER OF INCOME TAX Vs. S PALANISWAMY	August 16, 1995
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK LIMITED	July 31, 1995
COMMISSIONER OF INCOME TAX Vs. CHERAN TRANSPORT CORPORATION LIMITED	August 3, 1995
COMMISSIONER OF INCOME TAX Vs. S KRISHNASWAMY	August 3, 1995
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK LIMITED	March 31, 1995
COMMISSIONER OF INCOME TAX Vs. D VEERAPPAN	November 16, 1995
COMMISSIONER OF INCOME-TAX Vs. TAMIL NADU TEXTILE CORPORATION	March 12, 1995
COMMISSIONER OF LAND ADMINISTRATION CHEPAUK MADRAS Vs. EXECUTIVE OFFICER ARULMIGHU THEAGARAJA SWAMY DEVASTHANAM THIRUVARUR THANJAVUR	August 7, 1995
COMMISSIONER OF WEALTH TAX Vs. THYAGARAJA MUDALIAR V S	September 4, 1995
COMMISSIONER OF WEALTH TAX Vs. KAMALA GANAPATHY SUBRAMANIAM	September 12, 1995
COMMISSIONER OF WEALTH TAX Vs. RAMANATHAN V M	April 4, 1995
COMMISSIONER OF WEALTH TAX Vs. ARUNACHALAM M V HUF	March 1, 1995
COMMISSIONER OF WEALTH TAX Vs. W DORAISAMY	January 9, 1995
COMMISSIONER OF WEALTH-TAX Vs. V S THYAGARAJA MUDALIAR	September 4, 1995
CONSOLIDATED INVESTMENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 4, 1995
CONSULTATIONS AND SERVICES PRIVATE LIMITED Vs. K N SANKARANARAYANAN	April 18, 1995
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE T S SRINIVASA IYER	June 28, 1995
CONTROLLER OF ESTATE DUTY Vs. K GOVINDARAJULU	February 23, 1995
COROMANDEL INDAG PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 5, 1995
D AMIRTHALINGAM Vs. SANTHAKUMARI	March 22, 1995
D L RAJASEKARAN DIED Vs. AYYAVU	March 17, 1995
D RAMAMOORTHY Vs. K J DURAISAMY	January 13, 1995
D SIMON Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF INFORMATION AND BROADCASTING NEW DELHI	March 21, 1995
D SWAMINATHAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED	January 5, 1995
D. GOUTHAM KUMAR Vs. STATE TRANSPORT AUTHORITY TAMIL NADU, CHEPAUK, MADRAS AND OTHERS	September 25, 1995
D. SUYARAJ Vs. COLLECTOR OF CENTRAL EXCISE, COIMBATORE AND ANR.	March 2, 1995
D.P. SHARMA AND OTHERS Vs. THE STATE TRANSPORT AUTHORITY, MADRAS AND OTHERS	September 13, 1995
DAIVID JOHN HOPKINS Vs. UNION OF INDIA	August 31, 1995
DEEN MOHAMMED Vs. STATE	September 19, 1995
DEIVENDRAN Vs. STATE	October 31, 1995
DEVAKI AMMAL (DECD) Vs. TAX RECOVERY OFFICER	March 25, 1995
DEVAKI AMMAL DECD Vs. TAX RECOVERY OFFICER	July 25, 1995
DEVARAJAN Vs. LINGAIYAN	December 11, 1995
DHAKSHINAMOORTHY Vs. MANAGEMENT KANCHEEPURAM CENTRAL COOPERATIVE	July 26, 1995
DHANDAPANI NAIDU Vs. DEBT RELIEF SPECIAL TAHSILDAR VRIDHACHALAM SOUTH ARCOT DISTRICT	January 4, 1995
DHARMAR Vs. STATE OF TAMIL NADU, REP. BY DEPUTY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT AND	February 8, 1995
DILLI RAJ Vs. K SUBBAN	December 20, 1995
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. THANTHI TRUST	January 20, 1995
DISTRICT LIVESTOCK FARM Vs. P MUTHIAH AND 64 ORS	December 15, 1995
DORAISAMI GOUNDER Vs. PACHAMUTHU GOUNDER	April 27, 1995
DOSS ASSOCIATES Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD MADRAS	March 10, 1995
DR PARVATHY RAJAN Vs. REGISTRAR UNIVERSITY OF MADRAS MADRAS	March 21, 1995
DR. BALASUNDARAM Vs. STATE, REP. BY S.H.O. VILLUPURAM TALUK POLICE STATION	October 16, 1995
DURAISAMI Vs. RASAYAMMAL DIED	July 6, 1995
DURAMETALLIC (INDIA) LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	April 20, 1995
E R RANGANATHAN Vs. SAROJAMMAL	August 18, 1995
E RAJAPANDI Vs. STATE OF TAMIL NADU	March 22, 1995
E S I C MADRAS Vs. CHRISTIAN MEDICAL COLLEGE VELLORE	June 27, 1995
E SENTHTLKUMAR Vs. REGISTRAR OF CO OP SOC	November 16, 1995
EASWARI EXTRACTIONS Vs. JOINT COMMISSIONER III SMR OF COMML TAXES MADRAS	February 28, 1995
EKAMBARAM Vs. VETHACHATTM, SELVI,	November 10, 1995
EKAMBARAM AND OTHERS Vs. COMMISSIONER, H. R. AND C.E. DEPARTMENT, MADRAS AND OTHERS	November 9, 1995
ELANGOVAN Vs. DISTRICT MAGISTRATE	November 29, 1995
ENFORCEMENT DIRECTORATE Vs. SYED ABDUL KHADER	September 8, 1995
ENFORCEMENT DIRECTORATE Vs. SYED ABDUL KHADER	September 9, 1995
ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA MADRAS Vs. K JAFFER	September 14, 1995
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	July 25, 1995
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TRICHY Vs. C SRINIVASA RAO	March 17, 1995
EXECUTIVE OFFICER ARULMIGHU VARADARAJA PERUMAL KOIL THIRUPAPULIYUR CUDDALORE Vs. P ARUMUGAM	March 22, 1995
FATHUMA Vs. K S KADHERKANI	April 17, 1995
FAZULLAH SHERIFF Vs. ABDUL WAHAB KHAN	November 14, 1995
FIRST COMPUTERS FORMERLY KNOWN AS BRILLIANTS COMPUTER CENTRE Vs. A GURUPRASAD	April 10, 1995
FRANCIS XAVIER Vs. NEELAMEGAM INSPECTOR OF POLICE PONDY BAZAAR POLICE STATION MADRAS	January 6, 1995
G CHAMBI RAJ Vs. STATE OF TAMIL NADU	September 7, 1995
G JAYAPANDIAN Vs. P C MANICKAM	December 15, 1995
G LOGANATHAN Vs. S CHENNIYA CHETTIAR	August 16, 1995
G M NATARAJAN Vs. STATE	February 22, 1995
G MOULANA SAHEB Vs. SUB REGISTRAR THIRUPATHUR	July 11, 1995
G NATARAJAN Vs. INDIAN OIL CORPORATION LIMITED	August 31, 1995
G PALANI Vs. CHINNAMMAL	September 26, 1995
G R V RAJAN Vs. TUBE INVESTMENTS OF INDIA LTD	February 2, 1995
G RAMALINGAM Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT MADRAS	July 12, 1995
G RANGASWAMI Vs. COIMBATORE PIONEER MILLS LIMITED	September 1, 1995
G VASUDEVAN Vs. S AND S CONSTRUCTION	July 27, 1995
G. VISWANATHAN AND ETC. Vs. THE HONOURABLE SPEAKER, TAMIL NADU LEGISLATIVE ASSEMBLY AND ANOTHER	September 29, 1995
GANAPATHY ENGINEERING MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 6, 1995
GANDHI IRWIN SALT MANUFACTURERS ASSOCIATION AND Vs. GOVT OF T N AND	October 10, 1995
GANDHIMATHI RAMIYA Vs. G. SYED MOHIDEEN	October 26, 1995
GANESAN Vs. DORAISAMY	September 8, 1995
GANESAN Vs. PERUMAL GOUNDER	July 31, 1995
GANGA BAI Vs. STATE OF TAMIL NADU	September 26, 1995
GEORGE Vs. STATE	August 14, 1995
GIFT-TAX OFFICER Vs. R SAMBASIVE RAO	February 28, 1995
GNANAGUNASEELI Vs. STATE	July 11, 1995
GOPALAKRISHNAN Vs. P SHANMUGAM	January 21, 1995
GOPALAN V Vs. SUB REGISTRAR	August 18, 1995
GOUTHAM SURANA Vs. K KESAVAKRISHNAN	January 3, 1995
GOVERNMENT OF TAMILNADU Vs. N S RAJABATHER MUDALIER	November 22, 1995
GOVINDARAJ Vs. STATE	January 10, 1995
GRASIM INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	November 23, 1995
GREAVES CHITRAM LIMITED Vs. STATE OF TAMIL NADU	July 4, 1995
GUPTA GARMENTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 20, 1995
GURUSAMY Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL	February 23, 1995
GURUSAMY NAICKER Vs. G JAYARAMAN	April 25, 1995
GURUSWAMI GOUNDER Vs. KESAVA REDDIAR	November 3, 1995
GURUSWAMY Vs. THAYAMMAL	October 13, 1995
H M KARI GOWDER Vs. H M HALAN	March 28, 1995
HAW PAR BROS INTERNATIONAL LIMITED Vs. TIGER BALM COMPANY PRIVATE LIMITED	April 1, 1995
HINDUSTAN ENGINEERING INDUSTRIES L 3 INDUSTRIAL ESTATE AMBATTUR MADRAS 58 Vs. ASSISTANT DIVISIONAL ENGINEER O AND M MADRAS ELECTRICITY SYSTEM DISTRIBUTION/NORTH FIRST CROSS ROAD INDUSTRIAL ESTATE AMBATTUR MADRAS	March 8, 1995
HINDUSTAN STEEL DISTRIBUTORS Vs. STATE OF TAMIL NADU	September 14, 1995
HOOLI DEVI Vs. ASSISTANT COLLECTOR OF CUSTOMS PRIVATE MADRAS	May 3, 1995
ILAYATH BEGUM Vs. SAHIB BASHA	January 11, 1995
IN THE MATTER OF PERIASAMY, SENTHIL KUMAR AND KAMARAJ-DETENU THANGAMANI Vs. THE INSPECTOR OF POLICE, Q BRANCH, TRICHY, TRICKY DISTRICT	October 30, 1995
INCOME TAX OFFICER Vs. DHARAMCHAND SURANA	March 10, 1995
INCOME TAX OFFICER Vs. PALANI ANDAVAR MILLS LIMITED	July 13, 1995
INCOME-TAX OFFICER Vs. PALANI ANDAVAR MILLS LIMITED	March 13, 1995
INCOME-TAX OFFICER Vs. KODAIKANAL FINANCE LTD	March 26, 1995
INDIAN BANK Vs. C V REDDY	October 31, 1995
INDIAN OVERSEAS BANK Vs. V VAIJAYANTHIMALA	September 13, 1995
INDIAN SUGAR AND GENERAL INDUSTRY EXPORT AND IMPORT CORPORATION LIMITED Vs. SALES TAX APPELLATE TRIBUNAL	February 9, 1995
INDIRA KUMARI Vs. B RAMAKRISHNAN	February 27, 1995
INDIRA NAGAR RESIDENTS Vs. GOVERNMENT OF TAMIL NADU	July 19, 1995
INDIRA NAGAR RESIDENTS BENEFIT SOCIETY Vs. GOVERNMENT OF TAMIL NADU	September 20, 1995
INDUSTRIAL CHEMICALS AND MANOMERS LIMITED TIRUNELVELI Vs. STATE OF TAMIL NADU	May 30, 1995
INSPECTOR OF POLICE, S.P.E., C.B.I., MADRAS Vs. PHILOMENA	November 17, 1995
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. ARIF U PATEL	January 19, 1995
INTERNATIONAL AIR CARGO WORKERS UNION Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA	November 3, 1995
ION EXCHANGE INDIA LTD Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES	March 30, 1995
J A ROCHE Vs. STATE OF TAMIL NADU	December 15, 1995
J ABDUR RAHIM AND COMPANY Vs. STATE OF TAMIL NADU	January 24, 1995
J DHANRAJ Vs. TAMIL NADU ELECTRICITY BOARD	February 9, 1995
J JAYALALITHA Vs. M CHANNA REDDY GOVERNOR OF TAMIL NADU	April 27, 1995
J M A MOHAMED FAROOK Vs. AZIZ COMPANY PRIVATE LIMITED	August 25, 1995
J M SHAH Vs. INCOME TAX OFFICER	April 19, 1995
J SELVARAJ Vs. K GOWRI SHANKAR	January 20, 1995
J SRINIVASAN Vs. CHAIRMAN AND MANAGING DIRECTOR UNION BANK OF INDIA CENTRAL OFFICE BOMBAY	March 6, 1995
J SUDERSHAN Vs. UNION OF INDIA	July 16, 1995
J SUDERSHAN Vs. UNION OF INDIA	August 28, 1995
J SWAMIVELU @ JOHN SAMUVEL DEVA ASIRVATHAM Vs. K PARAMESWARI	July 20, 1995
J SWAMIVELU ALIAS JOHN SAMUVEL DEVA ASIRVATHAM Vs. K PARAMESWARI	July 21, 1995
J VENKATARAMAN Vs. V MATHIBOOSHANAM	December 15, 1995
J ZEENATH BEEVI Vs. N V K MOHAMMED SULTAN ROWTHER	July 5, 1995
J ZEENATH BEEVI Vs. N V K MOHAMMED SULTAN ROWTHER AND SONS LIMITED	March 5, 1995
JAIRAJ SHETTY Vs. THAPAR WATER BASE LIMITED	January 23, 1995
JAMAL MOHAMMAD Vs. MOHAMAD UNUS	March 23, 1995
JAMES KHAN Vs. THOMAS COOK INDIA LIMITED	March 20, 1995
JAYARAMA RAMACHANDRA REDDY Vs. J SATHYANARAYANA	August 3, 1995
JAYARAMAN Vs. JELHAMA	March 17, 1995
JESSIE THAVAMANI Vs. LIAKATH BASHA	December 14, 1995
JOHN DEVADOSS Vs. RUTH MORIS	February 15, 1995
JOHN MATHEW Vs. P D RAJAN	October 25, 1995
JOINT DIRECTOR OF AGRICULTURE INPUTS DIRECTORATE OF AGRICULTURE CHEPAUK MADRAS Vs. BHARAT PULVARISING MILLS LIMITED MADRAS	August 25, 1995
JOSHI AMBA SHANKAR FAMILY TRUST Vs. GOWRISHANKAR	July 11, 1995
JOTHI CHEMICALS AND DETERGENTS Vs. JYOTHY LABORATORIES A 14 M AND M CO OP HOUSING SOCIETY SHREEKRISHNA NAGAR BORIVALLI EAST BOMBAY	August 11, 1995
JULAIGA BEGUM Vs. STATE OF TAMIL NADU	November 20, 1995
K A RAMASWAMY CHETTIAR Vs. COMMISSIONER OF INCOME TAX	September 19, 1995
K ARUNACHALAM Vs. DISTRICT COLLECTOR SALEM	October 17, 1995
K BALAKUMAR Vs. M S JAYAPRAKASH	October 9, 1995
K C P LIMITED MADRAS Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT MADRAS	April 4, 1995
K CHANDRAN Vs. INSPECTOR OF POLICE KORATTUR POLICE STATION MADRAS	October 17, 1995
K EKAMBARAM Vs. COMMISSIONER HR AND CE ADMINISTRATION DEPARTMENT UTHAMAR GANDHI ROAD MADRAS	January 6, 1995
K JASMINE KIRUBAKANI Vs. K BALASUNDARAM	April 21, 1995
K K ARUNACHALAM Vs. K NALLUSAMY	August 1, 1995
K L ELUMALAI Vs. P NATARAJAN	April 7, 1995
K M MADHAVAKRISHNAN Vs. S R SWAMI	March 21, 1995
K M MOHAMED ALI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 17, 1995
K M RAFIUDEEN ALIAS RAFIQUE Vs. ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE MADRAS	November 29, 1995
K M SUBAIDA BEEVI Vs. TAHSILDAR	July 27, 1995
K M VIJAYAN Vs. UNION OF INDIA	July 28, 1995
K MARIAPPAN Vs. CHENNAIVAZH NADARGAL SANGAM	December 1, 1995
K MUNUSWAMI GOUNDER Vs. M GOVINDARAJU	February 14, 1995
K N I EQBAL Vs. STATE OF TAMIL NADU	March 23, 1995
K N NAGARAJAN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION WORKS MADRAS CITY	July 15, 1995
K NARASAIAH Vs. STATE	February 22, 1995
K P ABDUL MAJEED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN	July 14, 1995
K P ABDUL MAJEED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE TRICHY	March 17, 1995
K P ABDUL MAJEED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL	August 23, 1995
K P S KANAKARAJ Vs. STATE	March 21, 1995
K R LAKSHMANAN Vs. TAMIL NADU CRICKET ASSOCIATION M A CHIDAMBARAM STADIUM	May 7, 1995
K R NAGARAJAN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION WORKS MADRAS CITY	July 5, 1995
K R RAMASWAMY Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION	July 27, 1995
K S RADHAKRISHNAN Vs. UNION OF INDIA REP	July 14, 1995
K SAHARA BANU Vs. STATE OF TAMIL NADU	November 20, 1995
K SHANMUGHAM Vs. S LAKSHMI AMMAL	July 10, 1995
K SUGITHAKUMAR Vs. STATE OF TAMIL NADU	November 2, 1995
K SWARNA Vs. SAILEELA MOHAN	March 27, 1995
K V JAISINGH Vs. C R GOVINDASWAMI CHETTIAR DIED	January 21, 1995
K V SASIDHAR Vs. ASSISTANT DIRECTOR OF INSPECTION INVESTIGATION	March 22, 1995
K VEERASWAMI Vs. UNION OF INDIA	April 4, 1995
K VENKATASWAMY REDDIAR Vs. PARTHASARATHY	September 25, 1995
K. NATARAJAN Vs. V.L. VENKATACHALAM	November 1, 1995
K.V. JOY Vs. V. SANKARA NARAYANAN	October 28, 1995
K.V. RAMAKRISHNAN Vs. G.K. RAJARATHINAM	September 22, 1995
KADALAIMITTAI Vs. THE STATE OF TAMIL NADU	September 21, 1995
KALA TRADERS Vs. CENTRAL BANK OF INDIA	September 18, 1995
KALIAMMAN ENDOWMENT TRUST THIRUVAKKARAI Vs. TAMIL NADU TEMPLE ADMINISTRATION BOARD	December 15, 1995
KALIMUTHU Vs. STATE OF TAMIL NADU	September 15, 1995
KALIYAPERUMAL NADAR Vs. SANTHANAM CHETTIAR	April 18, 1995
KALYANASUNDARAM PROPRIETOR K P LORRY TRANSPORT MADURAI Vs. INDRANI	February 10, 1995
KAMAKSHI AMMAL Vs. RAJALAKSHMI	February 7, 1995
KAMALA AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS	January 9, 1995
KAMALA SWAMINATHAN Vs. REGISTERING AUTHORITY MOTOR VEHICLES MADRAS WEST MADRAS	August 28, 1995
KAMARAJ Vs. NEHRU	October 10, 1995
KAMEETHA BANU Vs. JOINT SECRETARY TO GOVT OF INDIA	April 24, 1995
KANDASAMI Vs. ADI NARAYANAN	July 21, 1995
KANDASAMY Vs. RATHINAMBAL	July 3, 1995
KANDASAMY Vs. BALAMMAL	February 6, 1995
KANDASAMY Vs. STATE OF TAMILNADU	January 24, 1995
KANIKAPATHI VISHNUSAGAR Vs. M GANESHPATHI MINOR	October 28, 1995
KANNAIYAN Vs. SUBRAMANIA PATHAR	October 20, 1995
KANNU REDDIAR Vs. T PALANIRAJAN	May 30, 1995
KARAMCHAND THAPAR AND BROS C S LIMITED Vs. MANACO PROPERTIES PRIVATE LIMITED	December 11, 1995
KASILIYA VAGAIYARA SRI RAMA NAVAMI UTHSAVA DHARMA SABHAI Vs. PARAMOUNT PRINTERS A PARTNERSHIP FIRM	December 27, 1995
KASTHURI K A LANKARAM Vs. SUNDARARAJA PERUMAL DEVASTHANAM PARAMAKUDI	November 1, 1995
KATHIRVEL Vs. STATE	August 8, 1995
KEMI KWAJA MOHIDEEN Vs. SUSAN GALIFE	January 13, 1995
KEMPRAJ Vs. KRISHNAPPA	September 13, 1995
KISHAN R BHATIJHA Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE GOVT OF INDIA	June 12, 1995
KM VALLIAPPAN Vs. MADRAS SEVA SADAN HIGHER SECONDARY SCHOOL	August 9, 1995
KODAIKANAL BOAT CLUB Vs. STATE OF TAMIL NADU	January 30, 1995
KODANDARAMA GOUNDER Vs. KULLAMMAL AND OTHERS	November 28, 1995
KOTHAI NACHIAR Vs. VIJAYALAKSHMI AMMAL	October 13, 1995
KOTHARI INDUSTRIAL CORPORATION LIMITED Vs. MAXWELL DYES AND CHEMICALS PRIVATE LIMITED	May 16, 1995
KOTHARI SUGARS AND CHEMICALS LIMITED Vs. STATE OF TAMIL NADU	April 27, 1995
KRISHNA INDUSTRIAL CHEMICALS LIMITED Vs. THE SUB DIVISIONAL MAGISTRATE	September 20, 1995
KRISHNAN Vs. STATE	March 21, 1995
KRISHNAN Vs. K DHARMAR	February 10, 1995
KULLAMMAL Vs. STATE OF TAMIL NADU	January 10, 1995
KUMARATHAL Vs. BALASUBRAMANIA GOUNDER	October 20, 1995
KUNAL ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 24, 1995
KUPPUSWAMI Vs. KRISHNAVENI	June 29, 1995
KUPPUSWAMI Vs. GOVINDARASU	October 13, 1995
KUSUM LAMINATING AND PACKAGING INDUSTRIES Vs. STATE OF TAMIL NADU	December 14, 1995
KUTTY FLUSH DOORS AND FURNITURE COMPANY PRIVATE LIMITED Vs. MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND ORS.	March 6, 1995
KUTTY FLUSH DOORS AND FURNITURE COMPANY PRIVATE LIMITED MADRAS Vs. MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD MADRAS	March 16, 1995
L A THENGAPPA GOUNDER Vs. REVENUE DIVISIONAL OFFICER ERODE PERIYAR DISTRICT	December 14, 1995
L P ABDUL MAJEED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	August 28, 1995
LAHARI RECORDING CO P LTD Vs. DR JAIN PROPRIETOR MADRAS	February 28, 1995
LAKSHMI Vs. DEPUTY SUPERINTENDENT OF POLICE Q BRANCH TIRUPATHUR NORTH ARCOT AMBEDKAR DISTRICT	October 18, 1995
LAKSHMI ALIAS MOOKAYEE ALIAS MARUDAYEE Vs. INSPECTOR GENERAL OF PRISONS MADRAS	December 5, 1995
LAKSHMI SHANMUGHAM Vs. P R SHANMUGHAM	September 13, 1995
LAKSHMI VILAS BANK LIMITED TIRUCHIRAPALLI Vs. SUN FINANCE WORAIYUR TIRUCHIRAPALLI	February 2, 1995
LARSEN AND TOUBRO LIMITED ECE CONSTRUCTION GROUP PONDICHERRY Vs. CHIEF INSPECTOR OF FACTORIES GOVERNMENT OF PONDICHERRY	December 21, 1995
LICENCEE JAYARAM TOURING Vs. V SUDHAKAR	February 13, 1995
LOGANATHAN Vs. DHANALAKSHMI	November 27, 1995
LORD RAMAGOPAL Vs. SIVAKAMI AMMAL PORPATHAM	November 1, 1995
LUCAS TVS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 14, 1995
LUCAS TVS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 29, 1995
M A CHIDAMBARAM Vs. COMMISSIONER OF INCOME TAX	January 31, 1995
M AYISHATH MUNAWARA Vs. UNION OF INDIA	February 1, 1995
M AYYASAMY Vs. DISTRICT EDUCATIONAL OFFICER ELEMENTARY EDUCATION DISTRICT EDUCATION OFFICER MADRAS	September 27, 1995
M BALAKRISHNAN Vs. CORPORATION OF MADURAI	August 7, 1995
M BALASUBRAMANIAN Vs. COMMISSIONER NAGERCOIL MUNICIPALITY NAGERCOIL	July 28, 1995
M DAWOOD Vs. DISTRICT MAGISTRATE AND DIST COLLECTOR	December 12, 1995
M JAGADEESWARA PANDIAN Vs. ASSISTANT COMMISSIONER (EXCISE)	March 9, 1995
M KRISHNASWAMY Vs. SADRAS VENKATARAMA CHETTY CHARITIES UNDER THE MANAGEMENT OF S K P D AND CHARITIES	July 20, 1995
M L NARASIMHAN Vs. UNION OF INDIA	August 2, 1995
M LAKSHMANAN Vs. TAMIL NADU HOUSING BOARD	June 30, 1995
M NARAYANASWAMI Vs. ROYA POULLE AMALA	October 9, 1995
M P P JAYAGANDHI NADAR AND COMPANY Vs. ARUNACHALAM PILLAI	October 13, 1995
M P PURUSHOTHAMAN Vs. N SANKARAN	October 10, 1995
M R EASWARAN Vs. C KEPPAIYA CHETTIAR	January 27, 1995
M R GOPALAKRISHNAN Vs. SPECIAL OFFICER COPORATION TRICHY	August 4, 1995
M R SUNDARARAMAN Vs. COMMISSIONER OF INCOME TAX	January 5, 1995
M RAMASAMY Vs. GOVERNMENT OF TAMIL NADU	March 16, 1995
M RAMASWAMI CHETTIAR Vs. T M RAMASWAMY CHETTIAR AND COMPANY	May 30, 1995
M RUKMANI DEVI Vs. CHIEF EDUCATIONAL OFFICER	July 26, 1995
M S APPA RAO Vs. GOVERNMENT OF TAMIL NADU	February 15, 1995
M S RAMANATHAN Vs. STATE	September 1, 1995
M S SWAMINATHAN Vs. DEPUTY COMMISSIONER OF INCOME-TAX	June 9, 1995
M SADAKSHARAVEL Vs. STATE BANK OF INDIA	February 21, 1995
M SELVARAJAN Vs. STATE OF TAMIL NADU	November 23, 1995
M SETHU Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	March 8, 1995
M T CARUNYA Vs. S JOSEPH CHELLAPPA	September 15, 1995
M V ARUNACHALAM Vs. R PALANIAPPAN	November 6, 1995
M V GOVINDAN Vs. VENKATARAMA CHETTY	November 28, 1995
M. CHOUDHRY AND ANOTHER Vs. C.P. NATARAJAN	July 21, 1995
M. JAYACHANDRAN Vs. K. ALAMELU AMMAL	December 8, 1995
M. KISHIN MULCHANDANI Vs. FOOD INSPECTOR, UDHAGAMANDALAM MUNICIPALITY	March 31, 1995
M. SENTHIL KUMAR AND ANR. Vs. SUDHA MILLS (INDIA) PRIVATE LTD. AND ORS.	March 2, 1995
M. SOUNDARARAJAN Vs. REVENUE DIVISIONAL OFFICER, DINDIGUL AND OTHERS	August 16, 1995
M.A. AMANULLAH AND ANOTHER Vs. VENKATESWARAN	August 24, 1995
M.D.K. RAMALINGAM (DIED) AND FIVE OTHERS Vs. M.D.K. THIRUMALAIAPPAN AND FIVE OTHERS	December 21, 1995
MA SILAMANI AND Vs. STATE OF TAMIL NADU	August 7, 1995
MACNEIL AND MAGOR LTD Vs. FIRST ADDITIONAL LABOUR COURT MADRAS	February 8, 1995
MADEENA BEEVI Vs. JOINT SECRETARY TO GOVT OF INDIA MINISTRY OF FINANCE	March 28, 1995
MADRAS BAR ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES	March 20, 1995
MADRAS ELECTRICAL CONDUCTORS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	October 31, 1995
MADRAS HARDWARE MART Vs. V HUTCHEESWARAN	November 22, 1995
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF TAMIL NADU	June 20, 1995
MADRAS METROPOLITAN DEVELOPMENT AUTHORITY Vs. VINOD BHATIA	July 18, 1995
MADRAS METROPOLITAN DEVELOPMENT AUTHORITY Vs. SPECIAL TAHSILDAR LAND ACQUISITION M M D A MADRAS	January 18, 1995
MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. RAMAKRISHNA REDDY	August 4, 1995
MADRAS PAWN BROKERS ASSOCIATION Vs. STATE OF TAMIL NADU	April 27, 1995
MADURA COATS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI	February 8, 1995
MADURA COATS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI	November 13, 1995
MADURA SUGARS LIMITED Vs. STATE OF TAMIL NADU	December 12, 1995
MADURAI CHILDREN AID SOCIETY 164 KAMARAJ SALAI MADURAI 9 Vs. LABOUR COURT MADURAI	November 9, 1995
MADURAI CITY MUNICIPAL CORPORATION Vs. MADURAI MANAGER KARIMEDU RAM NAGAR MARKET ANAITHU VIABARIGAL NALA CHANGAM	October 31, 1995
MADURAI CITY MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER, MADURAI, Vs. M. PANDI	September 8, 1995
MADURAI INSTITUTE OF SOCIAL SCIENCE Vs. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION MADURAI	August 30, 1995
MAHABOOVA BEEVI Vs. NATARAJA CHETTIAR	February 27, 1995
MAHAVOOR FARMERS SERVICE CO-OPERATIVE SOCIETY LTD Vs. INSPECTOR OF LABOUR	January 3, 1995
MAHENDRAN Vs. INSPECTOR OF POLICE PARAMAKUDI TOWN CIRCLES	September 14, 1995
MAJOR J VICTOR Vs. RT REV M AZARIAH BHISHOP IN MADRAS	September 1, 1995
MANAGEMENT OF ENGINE VALVES LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS AND	February 22, 1995
MANAGEMENT OF K P V SHAIK MOHAMMED Vs. P GOVINDARAJULU	September 8, 1995
MANAGEMENT OF SILVERSANDS BEACH RESORT Vs. WORKMEN SILVERSANDS EMPLOYEES UNION	August 1, 1995
MANAGEMENT OF SRI IVAN STEDEFORD HOSPITAL AMBATTUR Vs. S ALAN RAJ	January 13, 1995
MANAGEMENT OF SRI IVAN STEDEFORD HOSPITAL MADRAS Vs. V S ALAN RAJ	January 13, 1995
MANAGEMENT OF SRI RAMAKRISHNA STEEL Vs. PRESIDING OFFICER LABOUR COURT	August 21, 1995
MANAGEMENT OF SRI RAMAKRISHNA STEEL INDUSTRIES LIMITED Vs. PRESIDING OFFICE LABOUR COURT	August 21, 1995
MANAGEMENT OF SRI VIDYA LORRY SERVICE Vs. ADDITIONAL LABOUR COURT MADURAI	July 6, 1995
MANAGER P N P TRANSPORTS TIRUPUR Vs. MOTHER SUPERIOR GENERAL SERVITE GENERALATE CONVENT TIRUCHIRAPALLI	April 5, 1995
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED VILLUPURAM Vs. MOHAMMED JAFFER	March 29, 1995
MANAGING DIRECTOR THIRUVALLUVAR TRANSPORT CORPORATION MADRAS Vs. THANGAVELU	August 16, 1995
MANGALAM Vs. REVENUE DIVISIONAL OFFICER THANJAVUR	November 29, 1995
MANI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF CHENGALPATTU MGR DISTRICT AT KANCHEEPURAM	March 24, 1995
MANI ALIAS RANGANAYAKI AND ORS Vs. M KOKILAMANI REPRESENTED BY HER POWER OF ATTORNEY AGENT K G ANANTHAKRISHNAN AND ORS	February 3, 1995
MANICKAM PILLAI (DIED) AND ANOTHER Vs. THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMN.), DEPARTMENT, MADRAS AND OTHERS	March 28, 1995
MANNAMMAL Vs. STATE	October 17, 1995
MANOJ KUMAR SONTHALIA Vs. VIVEK GOENKA	March 9, 1995
MANONMANI MUTHUSWAMY Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION	December 5, 1995
MANSIRI INVESTMENTS AND LEASING PRIVATE LIMITED MADRAS Vs. TAMIL NADU MERCANTILE BANK LIMITED	December 20, 1995
MARAGATHAM SILICATE INDUSTRIES Vs. STATE OF TAMIL NADU	July 25, 1995
MARAPPA GOUNDER Vs. PREMA	August 8, 1995
MARIAGLORY Vs. JOHN BRITTO ALIAS JOHN	February 28, 1995
MARIAPPAN Vs. STATE	July 28, 1995
MARIYA ANTHONI SAHAYA JOHNSI RANI Vs. JOSEPH LOUIS BABU	September 15, 1995
MARUTI UDYOG LTD. Vs. HINDUSTHAN PHOTO FILM MFG. CO. LTD.	November 10, 1995
MASILAMANI Vs. STATE OF TAMIL NADU	August 17, 1995
MAXWELL DYES AND CHEMICALS PRIVATE LIMITED Vs. KOTHARI INDUSTRIAL CORPORATION LIMITED	September 27, 1995
MECO TRANICA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES	July 27, 1995
MEDOPHARAM PHARMACEUTICALS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE MADRAS	November 15, 1995
MEENAKSHI ANNUAL Vs. SAIRAM	January 6, 1995
MEENAKSHI JEWELLERY MART Vs. JOINT COMMISSIONER II COMMERCIAL TAXES	July 31, 1995
MESSRS BHARAT PETROLEUM CORPORATION LIMITED Vs. V ANTONY	March 7, 1995
METRO GENERAL CREDITS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 25, 1995
MEYAPPA VELAR Vs. TAMIL NADU TEMPLE ADMINISTRATION BOARD SECRETARIAT	February 21, 1995
MICRO FINE BUSHINGS Vs. STATE OF TAMIL NADU	August 21, 1995
MIDHUNA NATHAN AND Vs. STATE OF TAMIL NADU	September 28, 1995
MINOR S SUREN Vs. DIRECTOR OF GOVT EXAMINATIONS	February 24, 1995
MOHAMAD RAFI Vs. JAYAKUMAR	March 28, 1995
MOHAMED ALI K M Vs. ASSISTANT CIT	April 17, 1995
MOHAMED GANI Vs. RAJAMANI	September 21, 1995
MOHAMMED ZACKAIYA Vs. ABDUL AZIZ	April 28, 1995
MOHAN Vs. STATE	August 1, 1995
MOHANRAM SASTRY Vs. SWADHARMA SWARAJYA SANGHA	February 22, 1995
MOHANRAO PANDAMUDI Vs. GOVERNMENT OF TAMIL NADU	February 23, 1995
MOOGAMBIKAI ENTERPRISES Vs. DHARMAPURI DISTRICT DEVELOPMENT CORPORATION LIMITED	September 20, 1995
MOON ROCK AND MARBLE COMPANY Vs. STATE OF TAMIL NADU	January 13, 1995
MOTHI SAMPOORNAMMAI TRUST Vs. MOHAMMED HANIF	September 19, 1995
MR. JOHN BOSCO Vs. STATE BY INSPECTOR OF POLICE, SINGAMPUNERI	July 11, 1995
MR. SUNDARAM Vs. STATE THROUGH VISHNU KANCHI POLICE	July 11, 1995
MUNIAMMAL Vs. INSPECTOR OF POLICE DINDIGUL TALUKA POLICE STATION	July 28, 1995
MUNIANDI Vs. STATE	September 13, 1995
MUNIRAJ Vs. THE DISTRICT MAGISTRATE	April 4, 1995
MUNISAMY Vs. STATE	February 8, 1995
MUNUSWAMY Vs. S S NATHAN	October 28, 1995
MURUGAN Vs. STATE OF TAMIL NADU	September 22, 1995
MUTHU Vs. DISTRICT MAGISTRATE AND COLLECTOR OF N.A.A. DISTRICT AT VELLORS AND OTHERS	March 13, 1995
MUTHUPILLAI Vs. A THIRUMALAI	November 24, 1995
MUTHURAJA TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER PARK ROAD ASSESSMENT CIRCLE ERODE	July 26, 1995
N A S ANSARI Vs. M SARANGAN	December 15, 1995
N ANAND Vs. STATE OF TAMIL NADU	July 10, 1995
N DORAISAMY Vs. ARCHANA ENTERPRISES AND	January 13, 1995
N DORAISAMY CRL M P NO 17963 OF 1990 Vs. S AMIRTHALINGAM	January 13, 1995
N JAGAN Vs. INVESTMENT TRUST OF INDIA LIMITED	April 3, 1995
N JOTHI Vs. RAJAMANI	October 31, 1995
N K MOHNOT Vs. COMMISSIONER OF INCOME TAX	September 18, 1995
N K MOHNOT Vs. COMMISSIONER OF INCOME TAX	November 28, 1995
N K MOHNOT Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 4, 1995
N K MOHNOT Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 4, 1995
N KRISHNA CHETTIAR ALIAS KRISHNASWAMI Vs. C SUBBIAH AMBALAM	November 3, 1995
N LOGANATHAN Vs. SPECIAL TAHSILDAR A D W TIRUVELLORE	December 12, 1995
N M RAJENDRAN Vs. STATE	July 26, 1995
N M RAJENDRAN/ACCUSED Vs. STATE	August 26, 1995
N M RANGANATHAN Vs. LABOUR OFFICER I MADRAS	February 17, 1995
N MADHARSHA Vs. DISTRICT COLLECTOR TIRUCHIRAPALLI	November 24, 1995
N MOHANDAS Vs. SOUTHERN INDUSTRIAL POLYMERS PRIVATE LIMITED RANIPET	July 17, 1995
N NAGARAJAN Vs. STATE OF TAMIL NADU	July 21, 1995
N RAJU REDDIAR Vs. TAMIL NADU ELECTRICITY BOARD	September 6, 1995
N RAMU Vs. UNION OF INDIA	February 1, 1995
N SAROJA Vs. SRI VIDYA CHITS	January 9, 1995
N SELVARAJ Vs. DISTRICT MAGISTRATE AND COLLECTOR OF NAGAI QUAIDE MILLETH DISTRICT	April 18, 1995
N. MUTHUVELU Vs. UNION OF INDIA	October 18, 1995
N. NANMARAN Vs. UNION OF INDIA	September 19, 1995
N. NIRMALA Vs. NELSON JAYAKUMAR AND ORS.	September 14, 1995
N. PADMAVATHY Vs. S.A. RAMAKRISHNA MUDALIAR	March 6, 1995
N. RANGANAYAKI Vs. S.A. IVY PUMPS (P) LTD. AND ANOTHER	October 17, 1995
N.Saroja Vs. Sri Vidya Chits and Finance (P.) Ltd.& Anr.	January 9, 1995
N.V. PITHAI MOHAMMED Vs. THE STATE OF TAMIL NADU REP. BY SECRETARY TO GOVT., HEALTH DEPT. AND OTHERS.	April 21, 1995
NACHAL Vs. C ARJUNAN	October 13, 1995
NACHAMMAL Vs. KUPPAN	April 24, 1995
NAGA BRAHMA TRUST Vs. TRANSLANKA AIR TRAVELS P LIMITED	July 13, 1995
NAGAMALAI Vs. P KALIAPPA GOUNDER	April 17, 1995
NALLAKANNU CHETTIAR Vs. NORTH VEERAVA NALLUR VANNIAR SAMUTHAYA SANGAM	January 21, 1995
NALLAMUTHU Vs. STATE	September 25, 1995
NANDANAR KALVI KAZHAGAM Vs. GOVERNMENT OF TAMIL NADU AND OTHERS	November 29, 1995
NANGUNERI SRI VANAMAMALAI RAMANUJA JEER SWAMIGAL AND ANOTHER Vs. STATE OF TAMIL NADU AND OTHERS	September 13, 1995
NANYA IMPORTS AND EXPORTS ENTERPRISES Vs. DIRECTORATE OF REVENUE INTELLIGENCE	January 10, 1995
NATARAJAN Vs. PERIASAMI AND OTHERS	February 27, 1995
NATESAN SPINNING AND WEAVING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 29, 1995
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. S GOPALARATHINAM	February 2, 1995
NATIONAL BUILDINGS CONSTRUCTION CORPORATION Vs. RAJA CONSTRUCTIONS	April 19, 1995
NATIONAL INSURANCE COMPANY LIMITED TIRUPUR Vs. R MOHAN AND R MURTHY	January 31, 1995
NATIONAL IRON TRADERS Vs. STATE OF TAMIL NADU	October 19, 1995
NATIONAL OXYGEN LIMITED MADRAS AND Vs. TAMIL NADU ELECTRICITY BOARD	April 6, 1995
NAVANEETHAM Vs. ELLAPPAN AND ANOTHER	March 17, 1995
NAVARATHINA MALIGAI Vs. COMMISSIONER OF INCOME TAX	February 1, 1995
NEELAMALAI AGRO INDUSTRIES LTD.MADRAS Vs. THE EXECUTIVE OFFICER NILGIRIS	April 18, 1995
NEELAMBAL Vs. GNANASELVAM THAVAPANDIAN	August 22, 1995
NELSON Vs. P RANGANATHAN MUDALIAR	February 28, 1995
NEW INDIA MARITIME AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 9, 1995
NEYVELI LIGNITE CORPORATION LIMITED NEYVELI Vs. GOVERNMENT OF TAMIL NADU	January 6, 1995
OFFICIAL TRUSTEE OF TAMIL NADU MADRAS Vs. A MAQDOOM SHERIFF	September 1, 1995
OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED Vs. SIRUKALATHUR HANDLOOM WEAVERS CO LABOUR COURT	October 19, 1995
ORIENTAL BENEFIT AND DEPOSIT SOCIETY LTD. Vs. BHARAT KUMAR K. SHAH	December 20, 1995
OUCHAKALAI Vs. SECRETARY TO GOVERNMENT GOVT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT MADRAS	September 28, 1995
P ABDUL WAHAB Vs. STATE OF TAMIL NADU	September 20, 1995
P ARUL AND 237 ORS Vs. TAMIL NADU STATE ELECTRICITY BOARD AND 22 ORS	September 20, 1995
P B RAMJEE Vs. P B LAKSHMANASWAMY NAIDU	October 30, 1995
P D RAJAN Vs. STATE OF TAMIL NADU	October 25, 1995
P GOPALAKRISHNAN Vs. P VARALAKSHMI	April 20, 1995
P GOVINDARAJAN Vs. R A SEETHARAM DAS ADMINISTRATIVE MEMBER TAMIL NADU ADMINISTRATIVE TRIBUNAL MADRAS	March 6, 1995
P I LOURDUSAMY DIED Vs. STATE OF TAMIL NADU BY COMMISSIONER AND SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT MADRAS	February 23, 1995
P JANAKIRAMAN Vs. N UMADEVI	October 28, 1995
P K S T RADHAKRISHNAN Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPT TIRUNELVELI KATTABOMMAN DISTRICT	January 30, 1995
P KANAGALINGAM Vs. STATE OF TAMIL NADU	January 24, 1995
P KARUNAKARAN Vs. STATE SUB INSPECTOR OF POLICE PULIVALAM POLICE STATION	January 19, 1995
P KARUTHUMAYAN Vs. REGIONAL MANAGER STATE BANK OF INDIA	January 12, 1995
P KUPPAN Vs. JAYARAMA CHETTY	July 20, 1995
P MARI Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD	March 2, 1995
P MUTHUPILLAI Vs. A THIRUMALAI	November 14, 1995
P NAGARAJAN Vs. SOUTHERN STRUCTURALS LTD	March 28, 1995
P NARAYANASAMY Vs. STATE OF TAMIL NADU	July 26, 1995
P NATARAJAN AND SONS Vs. INSPECTOR OF POLICE	March 1, 1995
P P MUTHU Vs. STATE OF TAMILNADU	February 27, 1995
P PONNAMMAL Vs. M G R MEDICAL UNIVERSITY MADRAS	September 14, 1995
P R PONNUSAMI Vs. GNANAPRAKASAM	October 13, 1995
P R S PALANICHAMI Vs. AGRICULTURAL INCOME TAX OFFICER	November 21, 1995
P RAGHUPATHI NAICKER Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF TAMIL NADU	October 18, 1995
P RAJASEKAR Vs. CONTROLLER OF EXAMINATIONS AND SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION MADRAS	July 13, 1995
P RAMASAMY Vs. KERALA TRANSPORT CO	August 18, 1995
P RANGANATHAN Vs. SAI JAGANNATHAN	August 7, 1995
P RAVI Vs. REGISTRAR	July 27, 1995
P S RAGHAVACHARI Vs. SPECIAL OFFICER CORPORATION OF MADRAS	September 28, 1995
P S RAMANATHAN AND COMPANY Vs. REGIONAL MANAGER FOOD CORPORATION OF INDIA MADRAS	January 9, 1995
P SATHYANARAYANAN Vs. TAMIL NADU ELECTRICITY BOARD EMMPLOYEES	April 5, 1995
P SIAMALA BABY Vs. A D K B BALACHANDRAN	September 15, 1995
P SIVAPRAKASAM Vs. DIRECTOR OF GEOLOGY AND MINING GUINDY MADRAS	April 27, 1995
P V K SUNDARASAMI CHETTIAR SONS Vs. COMMISSIONER OF INCOME TAX	September 18, 1995
P VEERASWAMI NAIDU DIED Vs. PUSHPAMMAL	May 30, 1995
P VENKATACHALAM Vs. SPECIAL TRIBUNAL FOR CO OP CASES MADRAS	October 25, 1995
P VISWANATHAN ALIAS VISU Vs. S CHANDRA SEKARAN	February 27, 1995
P. KALAISELVAN AND OTHERS Vs. DISTRICT COLLECTOR, AND OTHERS	August 18, 1995
P. VANDYALINGAM AND OTHERS Vs. CHOKKALINGAM AND OTHERS	November 10, 1995
P.D. JOSEPH Vs. SUSHIL SHARMA, THE INSPECTOR OF POLICE, CANNAUGHT PLACE POLICE STATION, NEW DELHI AND THE COMMISSIONER OF POLICE, EGMORE, MADRAS	July 12, 1995
P.THOMAS AND ANOTHER Vs. JOSEPH THOMAS	January 24, 1995
PALACE DE WALES Vs. STATE OF TAMILNADU	July 27, 1995
PALANI Vs. DIST MAGISTRATE	August 23, 1995
PALANI GUNRUKKAL Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT HOUSING DEPARTMENT MADRAS	February 7, 1995
PALANI HILLS CONSERVATION COUNCIL REP. BY ITS PRESIDENT, NAVROZ MODY Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT, KODAIKANAL TOWNSHIP COMMITTEE REP. BY ITS CHAIRMAN, PLEASANT STAY (KODAI) HOTELS PRIVATE LIMITED REP. BY ITS EXECUTIVE DIRECTOR, RAKESH MI	April 10, 1995
PALANIAPPA PANDARAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION MADRAS	July 31, 1995
PALANISAMI Vs. EXECUTIVE OFFICER ODDANCHATRAM	July 3, 1995
PALANISWAMY Vs. SAROJINI	April 4, 1995
PALANIYATHAL Vs. KOMARASWAMY GOUNDER	October 19, 1995
PANCHAVAMAM Vs. STATE OF TAMIL NADU	February 24, 1995
PANDIAN EXTRO CHEMICALS PRIVATE LIMITED Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	April 7, 1995
PANDITHEVAR Vs. GURUVAMMAL	November 1, 1995
PARAMESWARI AND COMPANY Vs. STATE OF TAMIL NADU	October 11, 1995
PARRY AND CO. LTD. Vs. BINNY LTD.	December 6, 1995
PATTAMMAL Vs. DISTRICT MAGISTRATE AND COLLECTOR	January 18, 1995
PAULINE RATCHAGUNATHAN AND OTHERS Vs. STATE OF TAMIL NADU AND ANOTHER	March 23, 1995
PAULRAJ Vs. THE STATE OF TAMIL NADU	July 26, 1995
PEIRCE LESLIE AND CO Vs. COMMISSIONER OF INCOME TAX	February 14, 1995
PERIANNA PILLAI R M Vs. COMMISSIONER OF WEALTH TAX	September 25, 1995
PERIASAMY Vs. PARVATHY	February 27, 1995
PERUMAYEE Vs. JAYARAMA GOUNDER	February 3, 1995
PETROLEUM WORKERS Vs. A MOHAMED AND CO MADRAS	December 2, 1995
PIONEER ENGINEERING CORPORATION Vs. JAYAKAR N COMMISSIONER OF INCOME TAX ASST	January 4, 1995
PONNUSAMY Vs. STATE OF TAMIL NADU	February 6, 1995
PONNUSAMY Vs. STATE OF TAMIL NADU	February 2, 1995
PRABHAKAR A Y HUF Vs. ASSISTANT CIT	March 17, 1995
PRASAD PRODUCTIONS PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL	November 23, 1995
PRATAP SHAH Vs. INDIAN OVERSEAS BANK	August 16, 1995
PRAVEEN KUMAR R JAIN Vs. CHIEF JUDICIAL MAGISTRATE DINDIGUL	August 2, 1995
PRAVEENKUMAR R JAIN Vs. CHIEF JUDICIAL MAGISTRATE	July 12, 1995
PRESTIGE HOSIERIES Vs. STATE OF TAMIL NADU	July 27, 1995
PRINCIPAL C KANDASWAMI NAIDU COLLEGE FOR WOMEN CUDDALORE Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MYLAPORE MADRAS	February 2, 1995
PROF K ANBAZHAGAN GENERAL SECRETARY D M K Vs. STATE OF TAMILNADU	September 29, 1995
PUNJAB NATIONAL BANK Vs. VISWANATHAN GINNERS PRIVATE COMPANY LIMITED	December 22, 1995
PUNJAB NATIONAL BANK MADRAS Vs. JAGGI BROTHERS	July 5, 1995
PUNNIAKOTI Vs. STATE OF TAMIL NADU	June 28, 1995
PURUSHOTHAMAN M P Vs. SANKARAN N	October 10, 1995
R APPACHI Vs. OFFICIAL RECEIVER PERIYAR DISTRICT ERODE	October 11, 1995
R DEVARAJAN Vs. CANARA BANK KOTTURPURAM BRANCH MADRAS	March 2, 1995
R GANESAN Vs. STATE BANK OF INDIA SIRUTHOZHIL BRANCH PONDICHERRY	January 4, 1995
R GEORGE Vs. STATE	January 6, 1995
R GEORGE THOMES Vs. S LILLY SAMUEL	September 15, 1995
R GURUNATHAN Vs. DISTRICT COLLECTOR OF MADRAS	February 10, 1995
R GURUSAMY DASAN Vs. COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT MADRAS	January 9, 1995
R K SWAMY ADVERTISING ASSOCIATES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 13, 1995
R KANTHIMATHI Vs. BEATRIE XAVIER	September 27, 1995
R LAWRENCE Vs. V PRASAD	September 27, 1995
R M PERIANNA PILLAI Vs. COMMISSIONER OF WEALTH TAX	September 25, 1995
R MATHIVANAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 21, 1995
R N RAMASUNDARAM Vs. SIVAKAMI	October 18, 1995
R N VELUMANI Vs. NARAYANASAMI NAIDU ALIAS RAJU NAIDU	November 10, 1995
R PALANIAPPAN Vs. REGIONAL TRANSPORT OFFICER MADRAS NORTH MADRAS	February 8, 1995
R PARTHASARATHY Vs. ANGLO FRENCH TEXTILES A UNIT OF PONDICHERRY TEXTILES CORPORATION LTD	August 8, 1995
R RAJAGOPAL REDDY DIED Vs. PADMINI CHANDRASEKARAN DIED	August 16, 1995
R RAMAKRISHNAN Vs. STATE	February 6, 1995
R RATHINASWAMY Vs. INSPECTOR OF POLICE C S C I D	July 26, 1995
R S MUNIRAJAN Vs. JAYA THEATRE THANJAVUR ROAD KUMBAKONAM	March 10, 1995
R SADAYAPPAN Vs. P NAGARAJAN	January 21, 1995
R SARAVANAMUTHU Vs. SCHOOL COMMITTEE OF SENGUNTHAR HIGHER SECONDARY SCHOOL	November 14, 1995
R SHANMUGHAM Vs. TAMILNADU WAREHOUSING CORPORATION	September 29, 1995
R SREE JAYALAKSHMI Vs. STATE OF TAMIL NADU	September 26, 1995
R SUNDARAM Vs. STATE BANK OF INDIA	January 19, 1995
R T RAJAMANICKAM Vs. RANGANATHAN	March 6, 1995
R T THATHACHARI Vs. STATE OF TAMIL NADU	September 28, 1995
R VEERARAGHAVAN ALIAS R V RAGHAVAN Vs. R RAJENDRAN	December 21, 1995
R VENKATACHALAPATHY Vs. STATE OF TAMIL NADU	October 12, 1995
R VIJAYALAKSHMI Vs. INCOME TAX OFFICER	March 7, 1995
R VINOTH KUMAR Vs. SECRETARY SELECTION COMMITTEE SABARMATHI HOSTEL KILPAUK MEDICAL COLLEGE MADRAS	February 8, 1995
R VISWANATHAN Vs. STATE OF TAMIL NADU	July 25, 1995
R. BHOOPALAN Vs. S. KANDASWAMY	March 7, 1995
R. LAKSHMI Vs. P. RADHAKRISHNAN	July 28, 1995
R. S. BHARATHY Vs. TAMILNADU ELECTRICITY BOARD AND OTHERS	August 8, 1995
RAILWAY CO OPERATIVE LABOUR CONTRACT SOCIETY LIMITED Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	April 19, 1995
RAILWAY CO OPERATIVE LABOUR CONTRACT SOCIETY LIMITED Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	April 10, 1995
RAJA ASARI Vs. STATE OF TAMIL NADU	January 9, 1995
RAJALAKSHMI PAPER MILLS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS TRICHY	December 15, 1995
RAJALINGA CHETTIAR Vs. NATARAJA MUDALIAR	March 29, 1995
RAJAMANI AMMAL Vs. NEELAMBAL AMMAL ALIAS NEELA	April 28, 1995
RAJARAM Vs. SUNDRAM	February 28, 1995
RAJARATHINAM Vs. YACOB	July 18, 1995
RAJEE Vs. BABURAO	August 11, 1995
RAJENDRAN Vs. STATE	September 29, 1995
RAJENDRAN Vs. NAGERCOIL MUNICIPALITY	May 30, 1995
RAJENDRAN Vs. NAGERCOIL MUNICIPALITY	May 13, 1995
RAJESWARI ENTERPRISES Vs. STATE OF TAMIL NADU	July 31, 1995
RAJU Vs. STATE OF TAMIL NADU	February 9, 1995
RAJU Vs. STATE OF TAMIL NADU	February 21, 1995
RAJU MATTUKARARAJU Vs. COMMISSIONER OF POLICE	September 13, 1995
RAJU PILLAI Vs. V P PARAMASIVAN	January 2, 1995
RAMA MACHINERY CORPORATION LTD Vs. DEPUTY CONTROLLER OF STORES SHELL DEPOT INTEGRAL COACH FACTORY MADRAS	August 25, 1995
RAMALINGAM Vs. DHAMODARAN	February 8, 1995
RAMALINGAM Vs. STATE	July 18, 1995
RAMANATHAN Vs. STATE OF TAMIL NADU	April 5, 1995
RAMAR UDAYAR Vs. OFFICIAL RECEIVER SOUTH ARCOT DISTRICT CUDDALORE	January 27, 1995
RAMASAMY Vs. STATE	January 2, 1995
RAMASWAMY Vs. COMMISSIONER OF WEALTH TAX	March 9, 1995
RAMASWAMY M Vs. COMMISSIONER OF WEALTH TAX	September 25, 1995
RAMU Vs. STATE REP	February 22, 1995
RANE BRAKE LININGS LTD Vs. INSPECTING ASSISTANT COMMISSIONER	April 28, 1995
RANGANATHAN Vs. VEERAPANDIAN	September 13, 1995
RANGANATHAN Vs. STATE	December 6, 1995
RANGARAJA NATTAR Vs. SUBRAMANIA CHETTIYAR	September 18, 1995
RANGASWAMY M Vs. COMMISSIONER OF WEALTH TAX	September 25, 1995
RANI MANGAMMAL TRANSPORT CORPORATION LTD Vs. K RAMASAMY THEVAR	September 7, 1995
RANJAN DEVASAHAYAM Vs. HINDUSTAN BIBLE INSTITUTE OF INDIA MADRAS	November 16, 1995
RATHINATHANGAM Vs. PADMANABHAN	July 6, 1995
RATHINAVEL Vs. STATE REP	August 8, 1995
RATNA METAL WORKS Vs. STATE OF TAMIL NADU	January 3, 1995
RAVICHANDRAN Vs. N SULAIMAN	December 8, 1995
REED RELAYS AND ELECTRONICS INDIA LIMITED Vs. APPELLATE ASSISTANT COMMISSIONER COMMERCIAL TAXES KANCHEEPURAM	November 27, 1995
REGIONAL MANAGER PUNJAB NATIONAL BANK MADRAS Vs. D P VENKATARAMAN	November 6, 1995
REGISTRAR HIGH COURT MADRAS Vs. VASUDEVAN A K	November 23, 1995
REGISTRAR UNIVERSITY OF MADRAS MADRAS 5 Vs. MARUDHAR KESARI JAIN COLLEGE FOR WOMEN	September 1, 1995
REGISTRAR, UNIVERSITY OF MADRAS, CHEPAUK, MADRAS Vs. B. RAJKUMAR	November 6, 1995
RENGANATHAN Vs. PANDURANGAN	April 18, 1995
REX TRADING COMPANY Vs. UNION OF INDIA	August 3, 1995
RISHAB SPINNING MILLS Vs. G.M., CONTAINER CORPN. OF INDIA LTD. AND ORS.	February 1, 1995
RJAGADEESAN PRINCIPAL VICTORY TUTORIAL COLLEGE MADURAI Vs. M D K KUTHALINGAM	November 15, 1995
ROYAL CHAPPAL COMPANY Vs. STATE OF TAMIL NADU	September 5, 1995
ROYALA CORPORATION PRIVATE LIMITED Vs. PROVIDENT FUND INSPECTOR MADRAS	March 21, 1995
S BALAMANI Vs. V PERIASWAMI	March 24, 1995
S BALAMANI Vs. V PERIASWAMI	January 1, 1995
S BALAMURUGAN Vs. INSPECTOR GENERAL OF PRISONS	September 8, 1995
S C SHANTHI Vs. P VENKATESH	August 18, 1995
S DAVID Vs. ST GABRIELS HIGHER SECONDARY SCHOOL MADRAS	March 21, 1995
S DHANASEKARAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	November 13, 1995
S GUNASEELAN Vs. STATE OF TAMIL NADU	July 11, 1995
S I TEXTILES ASSOCIATION Vs. STATE OF TAMIL NADU	February 24, 1995
S I V INDUSTRIES LIMITED SINGANALLUR COIMBATORE Vs. TAMIL NADU POLLUTION CONTROL BOARD MADRAS	September 28, 1995
S JAYANTHA SHEREEN Vs. S JAYARAJAN	September 15, 1995
S JOTHILINGAM Vs. STATE	April 21, 1995
S K S RAJAMANI NADAR Vs. COMMISSIONER OF INCOME TAX	March 10, 1995
S K SUNDARAM Vs. SECRETARY MINISTRY OF FINANCE	July 27, 1995
S K SUNDARUM Vs. STATE OF TAMIL NADU	July 27, 1995
S KANNAN Vs. COLLECTOR OF CUSTOMS ADJUDICATION CUSTOMS HOUSE MADRAS	March 10, 1995
S KANNAN Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS	February 8, 1995
S KRISHNAMURTHY Vs. STATE INSPECTOR OF POLICE VIGILANCE ANTI CORRUPTION CITY II MADRAS 6	September 22, 1995
S M KABEER Vs. INCOME TAX OFFICER	February 22, 1995
S M KABEER Vs. INCOME TAX OFFICER	March 2, 1995
S M SHEIK ABDULLA MUTHAVALLI Vs. N K KALIYANNAN ETC	March 29, 1995
S MAHALINGAM Vs. SUB DIVISIONAL MAGISTRATE SIVAKASI KAMARAJAR DISTRICT	November 16, 1995
S MAHALINGAM Vs. NEDUNGADI BANK LIMITED	December 28, 1995
S MAHESWARAN Vs. INSPECTOR OF POLICE LAW AND ORDER SOUTH STATION TUTICORIN	December 5, 1995
S MALARVIZHI Vs. DEPUTY COMMISSIONER GENERAL ADMINISTRATION AND PERSONNEL CORPORATION OF MADRAS	December 6, 1995
S MATHIAS Vs. CHAIRMAN AND MANAGING DIRECTOR	January 21, 1995
S MOHAMMED MUBEEN Vs. UNION OF INDIA	December 15, 1995
S NALLASAMY Vs. SECOND ADDITIONAL LABOUR COURT MADRAS	September 19, 1995
S PACKIARAJ Vs. INSPECTOR OF POLICE	March 17, 1995
S PANCHANATHAN Vs. ELLAPPAN DIED	September 22, 1995
S R ASAITHAMBI Vs. STATE OF TAMIL NADU	November 3, 1995
S RAMAPANDIAN Vs. STATE	December 7, 1995
S RATHINASAMY Vs. JUDICIAL MAGISTRATE ERODE	July 10, 1995
S S SANKARALINGAM Vs. COMMISSIONER OF WEALTH TAX	February 6, 1995
S SADAGOPA RAMANUJAM Vs. S R RENGASAMY IYENGAR	January 10, 1995
S SAHUBAR SADIQUE Vs. GOVT OF T N	January 10, 1995
S SENGODA GOUNDER Vs. STATE OF TAMIL NADU	April 19, 1995
S SIVAGNANAM Vs. ASST SECURITY OFFICER RAILWAY PROTECTION	September 29, 1995
S SIVAKUMAR Vs. JAYARAMAN	August 23, 1995
S SUBRAMANIAM Vs. G R PALANISAMY GOUNDER	January 2, 1995
S SUNDARARAJU Vs. STATE BANK OF INDIA	March 24, 1995
S SUSILA Vs. VIRUDHUNAGAR HINDU NADARKALUKKU PATHIYAPATTA V V VANNIAPERUMAL WOMENÏ¿½S COLLEGE MANAGING BOARD VIRUDHUNAGAR	October 30, 1995
S T ABU MOHAMED Vs. STATE OF TAMIL NADU	April 18, 1995
S VIOLA SELVAN Vs. STATE OF TAMIL NADU	September 19, 1995
S VISWANATHAN Vs. STATE OF TAMIL NADU	January 13, 1995
S ZEENATH BEEVI Vs. N V K MOHAMED SULTAN ROWTHER	January 19, 1995
S. BHARATHI (MINOR) AND OTHERS Vs. REGIONAL TRANSPORT OFFICER, TIRUCHIRAPALLI	November 1, 1995
S. KRISHNAMURTHY Vs. STATE	January 22, 1995
S. L. PALANISAMY Vs. STATE OF TAMIL NADU AND ANOTHER	April 3, 1995
S. R. MUTHURAMAN POOSARI Vs. THE COMMISSIONER, H.R. & C.E. AND OTHERS	October 13, 1995
S. RAVIKUMAR Vs. THE DISTRICT COMMITTEE, H.R. AND C.E. DEPARTMENT CHENGALPATTU MGR DIST. AND OTHERS	July 25, 1995
S. VENKATASAMY S/O SIBBA NAIDU Vs. S. RAJARAM, S/O P. SBBIAH	January 5, 1995
S.A. GAFFAR TRUST, REP. BY MR. S.A. GAFFAR AND ANR. Vs. THE CORPORATION OF MADRAS, REP. BY ITS COMMISSIONER AND THE ASST. REVENUE OFFICER AND ANOTHER	April 17, 1995
SAHU DAWOOD AMMAL Vs. MUNIAMMAL	January 27, 1995
SAKTHI ESTATES Vs. STATE OF TAMIL NADU	August 21, 1995
SALES SERVICE COMPANY Vs. STATE OF TAMIL NADU	September 4, 1995
SALI BABU Vs. STATE	October 17, 1995
SAMBANDAM Vs. GURU CHANDRASEKARAN	August 11, 1995
SAMPATH Vs. STATE	September 18, 1995
SANKARANARAYANAN Vs. PALANISWAMI	August 18, 1995
SANTHA Vs. STATE OF TAMIL NADU	January 3, 1995
SANTHI Vs. P SUBBUSAMY	March 24, 1995
SAPPANI Vs. STATE	June 29, 1995
SARALA Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS	April 17, 1995
SARASAMMAL Vs. MURUGASAMY	March 30, 1995
SARATHAS Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE	November 2, 1995
SARAVANAN Vs. ANNAMALAI	November 13, 1995
SAROJA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 19, 1995
SATHIYAMOORTHY Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD	July 6, 1995
SATHRUPPA NAICKER Vs. RAMASAMY	October 19, 1995
SEAWAVES SHIPPING SERVICES TEHRAN IRAN Vs. ADRIATIC TANKERS SHIPPING CO S A GREECE OWNERS	October 26, 1995
SECRETARY SELECTION COMMITTEE MADRAS Vs. DR R RAJESH	October 7, 1995
SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT MADRAS Vs. AMMANI AND	January 25, 1995
SEETHA Vs. RANI	December 8, 1995
SEETHALAKSHMI Vs. T SRIDHAR	April 24, 1995
SEETHARAMI REDDY Vs. JOSEPH VILANGADHAN	March 29, 1995
SELECTION GRADE TOWN PANCHAYAT Vs. VILATHIKULAM SRUVIYAPARIGAL AND SUYA JHOZI NADTHU NALAVAVU SANGAM	February 10, 1995
SELVAKUMAR Vs. PRAMILA	September 15, 1995
SENGALI Vs. EXECUTIVE OFFICER METTUR TOWN COMMITTEES METTUR D	April 18, 1995
SESAMMA JOY ALIAS CHAKKO MATHEW Vs. TAHSILDAR VILAVANCODE KANYAKUMARI DISTRICT	July 12, 1995
SHAIK MEERAN Vs. THE DISTRICT MAGISTRATE	July 25, 1995
SHAJI Vs. GOPINATH	January 24, 1995
SHALIMAR TAR PRODUCTS 1935 LIMITED Vs. STATE OF TAMIL NADU	October 18, 1995
SHAMEEM AHMED Vs. EGMORE BENEFIT SOCIETY LIMITED	April 19, 1995
SHANBAGAM AMMAL Vs. REVENUE DIVISIONAL OFFICER, SIVAGANGA TALUK	August 18, 1995
SHANMUGANATHAN AND ANOTHER Vs. STATE, REP. BY THE SUB INSPECTOR OF POLICE, THIRUMANGALAM, MADURAI DISTRICT AND ANOTHER	March 28, 1995
SHANMUGAVEL Vs. ASSOCIATED PUBLISHERS MADRAS LIMITED	August 16, 1995
SHANTHA BAI Vs. KRISHNA BAI AND OTHERS	November 9, 1995
SHAW WALLACE CO LTD Vs. SHAW WALLACE CO LTD	December 8, 1995
SHEELENDRA TEXTILES PRIVATE LIMITED Vs. MADRAS PORT TRUST	August 31, 1995
SHIPPING CORPORATION OF INDIA LTD. AND ANOTHER Vs. MACHADO BROTHERS	November 24, 1995
SHOBA VISWANATHAN Vs. STATE	November 9, 1995
SHREE TRADING CORPORATION Vs. STATE OF TAMIL NADU	September 25, 1995
SHRIMATHI MAHESH Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 12, 1995
SIGGIL INDIA LIMITED FORMERLY THE SOUTH INDIA CARBONIC GAS INDUSTRIES LIMITED MADRAS 2 Vs. COMMERCIAL TAX OFFICER PARK TOWN II MADRAS	October 10, 1995
SILVER CLOUD ESTATES PRIVATE LIMITED Vs. STATE OF TAMIL NADU	August 8, 1995
SILVER GRANITES Vs. MURUGAN	January 13, 1995
SIRUKALATHUR HANDLOOM WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LTD Vs. LABOUR COURT	October 19, 1995
SIVABUSHANAM ARAMAL Vs. COMMISSIONER CORPORATION OF MADRAS	March 24, 1995
SIVAKASI MASTER PRINTERS ASSOCIATION Vs. STATE OF TAMIL NADU	February 24, 1995
SIVALINGAM Vs. DISTRICT MAGISTRATE AND COLLECTOR PUDUKKOTTAI	February 16, 1995
SOMASUNDARAM PROPRIETOR M/S LAKSHMI FERTILIZERS SALEM 2 Vs. UNION OF INDIA	March 14, 1995
SOMIAH NAIDU Vs. CHINNA BOOSIAMMAL	December 7, 1995
SOUNDARARAJA PERUMAL DEVASTHANAM Vs. RAVIKANNU AMMAL	January 5, 1995
SOUTH INDIAN PHOTOGRAPHIC AND ALLIED TRADERS ASSOCIATION Vs. STATE OF TAMIL NADU	February 24, 1995
SOUTHERN STEEL INDUSTRIES Vs. APPELLATE ASSISTANT COMMISSIONER C T KANCHEEPURAM	October 10, 1995
SPECCIAL TAHSILDAR NO XX LAND AQUISITION LP NEYVELI Vs. VADIVEL PADAYACHI	February 23, 1995
SPECIAL TAHSILDAR Vs. SUBARAYALU AND OTHERS	February 21, 1995
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. ABDUL REGUMAN	March 1, 1995
SPECIAL TAHSILDAR LA VEMBAKOTTAI RESERVED PROJECT SCHEME UNIT NO 1 SRIVILLIPUTHUR Vs. CHINNA VEERASAMI NAICKER	January 10, 1995
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE UTHAMAPALAYAM Vs. VELAMMAL	April 27, 1995
SPECIAL TAHSILDAR LAND ACQUISITION II GUINDY MADRAS NOW M M D A EGMORE MADRAS Vs. GANGA BHAHEERATHI	August 28, 1995
SPECIAL TAHSILDAR NO XV LAND ACQUISITION NEYVELI Vs. P R RAMALINGAM	February 23, 1995
SPENCER CONSUMER PRODUCTS AND SERVICE LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	March 1, 1995
SRINIVASAN AND OTHERS Vs. KASALAI AND OTHERS	November 22, 1995
SRIVARAMMAL SINCE DIED Vs. B KANAKMAL JAIN	March 22, 1995
STANDARD APPLIANCES Vs. STATE OF TAMIL NADU	September 12, 1995
STANDARD PENCILS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	March 2, 1995
STATE Vs. L GANESAN RE SPONDENTS	April 25, 1995
STATE OF T N Vs. A NALLASIVAN	March 23, 1995
STATE OF TAMIL NADU Vs. AURO FOOD PRIVATE LIMITED	March 27, 1995
STATE OF TAMIL NADU Vs. LILARAM SHEWARAM INDIA PRIVATE LIMITED	March 14, 1995
STATE OF TAMIL NADU Vs. BHARAT MOTORS	March 13, 1995
STATE OF TAMIL NADU Vs. KONKON CHEMICALS PRIVATE LIMITED	March 14, 1995
STATE OF TAMIL NADU Vs. MADURA COATS LIMITED	March 14, 1995
STATE OF TAMIL NADU Vs. ELECTION COMMISSION OF INDIA	April 19, 1995
STATE OF TAMIL NADU Vs. N SANTHANALAKSHMI	April 18, 1995
STATE OF TAMIL NADU Vs. M MALAYANDI	April 10, 1995
STATE OF TAMIL NADU Vs. FERTILISERS AND CHEMICALS TRAVANCORE LIMITED	April 17, 1995
STATE OF TAMIL NADU Vs. SAPT TEXTILE PRODUCTS INDIA LIMITED	April 10, 1995
STATE OF TAMIL NADU Vs. INDIAN IRON AND STEEL COMPANY LIMITED	April 17, 1995
STATE OF TAMIL NADU Vs. T H HUSSAIN	March 30, 1995
STATE OF TAMIL NADU Vs. R PERIYALWAR NAIDU	April 4, 1995
STATE OF TAMIL NADU Vs. GANESH AND COMPANY	April 3, 1995
STATE OF TAMIL NADU Vs. UNION CARBIDE INDIA LIMITED	April 3, 1995
STATE OF TAMIL NADU Vs. SIVANANDAM MILLS LIMITED	April 3, 1995
STATE OF TAMIL NADU Vs. SHANMUGHANANDA AND COMPANY	April 25, 1995
STATE OF TAMIL NADU Vs. G S RAHEEM	April 26, 1995
STATE OF TAMIL NADU Vs. V BALU CHETTIAR	April 26, 1995
STATE OF TAMIL NADU Vs. K V PERUMAL CHETTIAR	July 6, 1995
STATE OF TAMIL NADU Vs. M M MOHIDEEN THAMBY AND COMPANY	July 5, 1995
STATE OF TAMIL NADU Vs. C PANDIAN	July 5, 1995
STATE OF TAMIL NADU Vs. HARRISONS MALAYALAM LIMITED	June 22, 1995
STATE OF TAMIL NADU Vs. VIJAYAKUMAR MILLS LIMITED	June 23, 1995
STATE OF TAMIL NADU Vs. GANI ABDUL KHADER AND COMPANY	July 12, 1995
STATE OF TAMIL NADU Vs. CAUVERY COTTON TRADING COMPANY	July 10, 1995
STATE OF TAMIL NADU Vs. A D PARASURAMA CHETTIAR	July 10, 1995
STATE OF TAMIL NADU Vs. DALISHOWE ICE CREAM PARLOUR	July 13, 1995
STATE OF TAMIL NADU Vs. N K CHINNASAMY AND COMPANY	July 13, 1995
STATE OF TAMIL NADU Vs. AMRA PRESS	July 26, 1995
STATE OF TAMIL NADU Vs. OSWAL OILS AND VANASPATHY	March 6, 1995
STATE OF TAMIL NADU Vs. AMEEN AND COMPANY	March 1, 1995
STATE OF TAMIL NADU Vs. K M SULTAN MOHIDEEN	February 27, 1995
STATE OF TAMIL NADU Vs. A ASOKAN	February 23, 1995
STATE OF TAMIL NADU Vs. R GANDHI PRESIDENT	February 16, 1995
STATE OF TAMIL NADU Vs. ELECTION COMMISSION OF INDIA	February 19, 1995
STATE OF TAMIL NADU Vs. SUBBU CHEMICALS	January 10, 1995
STATE OF TAMIL NADU Vs. J B KHANNA AND COMPANY	January 10, 1995
STATE OF TAMIL NADU Vs. RAJALAKSHMI COLOUR COMPANY	January 11, 1995
STATE OF TAMIL NADU Vs. T THADHANI AND COMPANY	January 9, 1995
STATE OF TAMIL NADU Vs. K BALASUBRAMANIAN	January 18, 1995
STATE OF TAMIL NADU Vs. LUCKY RASI RADIO HOUSE	January 2, 1995
STATE OF TAMIL NADU Vs. P HAJEE MOHD SALIAH AND COMPANY	January 3, 1995
STATE OF TAMIL NADU Vs. K M S KASINATHAN CHETTIAR	January 3, 1995
STATE OF TAMIL NADU Vs. MAHALAKSHMI TEXTILE MILLS LIMITED	January 3, 1995
STATE OF TAMIL NADU Vs. S E MD SADAKATHULLAH AND COMPANY	January 23, 1995
STATE OF TAMIL NADU Vs. KEERTHI STORES	January 23, 1995
STATE OF TAMIL NADU Vs. VAN VANASPATHY UDYOG	January 24, 1995
STATE OF TAMIL NADU Vs. BHARAT METAL CORPORATION	January 24, 1995
STATE OF TAMIL NADU Vs. GUHAN TRADERS	January 23, 1995
STATE OF TAMIL NADU Vs. D T KALIAPERUMAL NAIDU AND COMPANY	February 2, 1995
STATE OF TAMIL NADU Vs. ULTRAMARINE PIGMENTS LIMITED	February 2, 1995
STATE OF TAMIL NADU Vs. ARASAN ICE CREAMS AND SWEETS RESTAURANT	September 13, 1995
STATE OF TAMIL NADU Vs. TVL G S RASHEEM MODERN ELECTRICALS CHENGAM	September 11, 1995
STATE OF TAMIL NADU Vs. GITH CORPORATION	September 7, 1995
STATE OF TAMIL NADU Vs. LLOYD SALES CORPORATION	August 8, 1995
STATE OF TAMIL NADU Vs. SYNTHOKAM INDUSTRIES	August 9, 1995
STATE OF TAMIL NADU Vs. NARAYANA OIL MILLS	July 31, 1995
STATE OF TAMIL NADU Vs. P N A AHAMED KABEER AND COMPANY	October 19, 1995
STATE OF TAMIL NADU Vs. DALMIA CEMENT BHARAT LIMITED	October 25, 1995
STATE OF TAMIL NADU Vs. BHAVANI OIL MILLS	September 20, 1995
STATE OF TAMIL NADU Vs. BAPPU RAJA AND COMPANY	September 14, 1995
STATE OF TAMIL NADU Vs. V P PALANISAMY NADAR AND COMPANY	September 21, 1995
STATE OF TAMIL NADU Vs. M PERIASAMY PILLAI	September 21, 1995
STATE OF TAMIL NADU Vs. LAKSHMI DHALL MILL	September 21, 1995
STATE OF TAMIL NADU Vs. LAKSHMI JEWELLERY	December 12, 1995
STATE OF TAMIL NADU Vs. SIMPSON AND COMPANY LIMITED	February 14, 1995
STATE OF TAMIL NADU AND OTHERS Vs. DISTRICT COLLECTOR AND OTHERS	April 10, 1995
STATE OF TAMILNADU Vs. E P NAWAB MARAKKADAI	August 16, 1995
STEEL SUPPLIERS PVT LTD Vs. SYED HAMEED	January 31, 1995
SUBBU AND CO Vs. MADHAVA SUDARSANAM	March 23, 1995
SUBBULAKSHMI Vs. S. CHOCKKALINGAM PILLAI AND ANOTHER	September 26, 1995
SUBRAMANIAM Vs. PERUMAYEE	February 15, 1995
SUBRAMANIAN Vs. STATE	February 28, 1995
SUDHAKARA MALLER Vs. DIRECTORATE OF MEDICAL EDUCATION	November 9, 1995
SUGARCANE GROWERS AND SAKTHI SUGARS SHAREHOLDERS ASSOCIATION KAVINDAIPPADI Vs. SAKTHI SUGARS LIMITED ERODE	April 17, 1995
SUJATHA Vs. C D HARIHARAN	February 27, 1995
SUNDAR Vs. STATE	July 4, 1995
SUNDARAM Vs. STATE OF TAMIL NADU	August 4, 1995
SURENDRAN C Vs. RAVINDRAN T	March 29, 1995
SURYA NARAYANAN Vs. M V VIJAYAN	January 19, 1995
SURYANARAYANA PAPER AND BOARDS PRIVATE LIMITED Vs. V PADMAKUMAR AND	April 21, 1995
SWAMI PREMANANDA ALIAS PREMKUMAR ALIAS RAVI Vs. INSPECTOR OF POLICE C B C I D PUDUKKOTTAI	September 29, 1995
SWAMY AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER	January 9, 1995
SWAMY MOTOR TRANSPORTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 15, 1995
SWASTIK HOUSEHOLD AND INDUSTRIAL PRODUCTS Vs. STATE OF TAMIL NADU	July 25, 1995
SYMPHONY RECORDING CO Vs. P K RAGHURAM ALIAS VEERAMANI DASAN ALIAS KRISHNAKUMAR	August 22, 1995
T CHANDRA RAJAN Vs. K RADHA ALIAS OF MAHALAKSHMI	January 9, 1995
T DORAIBABU Vs. SUNDARA VINAYAGAR SRI SELVA VINAYAGAR AND SRI ANJANEYAR DEVASTHANAMS	December 21, 1995
T G ELUMALAI AND CO Vs. COMMISSIONER OF CUSTOMS	December 7, 1995
T ISAC TRUEMAN Vs. LAKSHMIPURAM COLLEGE SOCIETY	March 6, 1995
T K GOVINDARAJU PILLAI Vs. FOREIGN EXCHANGE APPELLATE BOARD	November 2, 1995
T MAYERULAN NADAR Vs. K JAYALAKSHMI AMMAL	November 8, 1995
T N CIVIL COURTS SR BAILIFFS ASSON Vs. SECY TO GOVERNMENT FINANCE DEPTT GOVERNMENT OF T N MADRAS	November 6, 1995
T N S S STEELS PRIVATE LIMITED Vs. COCHIN PORT TRUST	September 14, 1995
T PAULRAJ Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT AT NAGERCOIL	April 20, 1995
T POONGOTHAI Vs. ZAMURTH BIBI	July 5, 1995
T R S MANI SASTRIGAL ALIAS MANI SASTRICAL Vs. T R SURYANARAYANAN	January 6, 1995
T R SIVAPRAKASA MUDALIAR Vs. SETHURAMDAS MAHESHKUMAR	February 20, 1995
T S R AND COMPANY Vs. DISTRICT FOREST OFFICER	March 2, 1995
T STANES AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 10, 1995
T T K TEXTILES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE THANJAVUR	November 8, 1995
T T V DINAKARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA MADRAS	September 27, 1995
T T V DINAKARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE	July 31, 1995
T VANAMAMALAI Vs. T D SUNDARA VARADHAN	February 10, 1995
T. S. NASEEMUNNISSA AND OTHERS Vs. KHURSHID BI AND OTHERS	September 2, 1995
T.M. ABDUL HAMEED SHAHIB Vs. OONJI ABIDA BEGUM	February 1, 1995
TAAS FOUNDATIONS P LIMITED Vs. LEELIE SEETHARAMAN	October 12, 1995
TAHERBAL MULLA ABBAS BHAI Vs. BUHARI SONS PRIVATE LIMITED	November 9, 1995
TAMIL NADU CEMENT CORPORATION LIMITED ARIYALUR CEMENT WORKS Vs. JABAMALAI	February 2, 1995
TAMIL NADU ELECTRICITY BOARD ADMINISTRATIVE BRANCH Vs. K LOGANATHAN	February 20, 1995
TAMIL NADU HOUSING BOARD Vs. A VISWAM	March 16, 1995
TAMIL NADU MOSAIC MANUFACTURERS ASSOCIATION Vs. STATE OF TAMIL NADU	February 24, 1995
TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs. REGISTRAR OF COMPANIES	April 24, 1995
TAMIL NADU STATE PRIMARY AGRICULTURAL CO OPERATIVE BANK ALL EMPLOYEES ASSOCIATION Vs. JOIN REGISTER OF CO OP SOCIETIES TIRUNELVELI	April 18, 1995
TAMIL NADU WAKF BOARD Vs. S A SYED MASOOD MUTHAVALLI KALVATHNAYAGAM THAIKKA KADAYANALLUR	February 15, 1995
TAMIL NADU WAKF BOARD Vs. TAHSILDAR, THIRUCHENGODI AND OTHERS	March 22, 1995
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD TWAD Vs. PIONEER ENGINEERING SYNDICATE ENGINEERS AND CONTRACTORS HYDERABAD	February 27, 1995
TAMILMANI Vs. STATE	August 8, 1995
TAMILSELVI Vs. PANDIYAN EDUCATIONAL BOARD TIRUPPATHUR	November 1, 1995
TAN INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	February 2, 1995
TANJORE CO OPERATIVE MARKETING FEDERATION Vs. STATE OF TAMIL NADU	April 24, 1995
TATA OIL MILLS COMPANY LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE	July 5, 1995
TATA SONS LIMITED Vs. MASTECH CORPORATION	August 21, 1995
TEXTOOL CO. LTD. Vs. UOI AND ORS.	March 6, 1995
THAMILARASAN Vs. STATE	July 4, 1995
THAMILARASI Vs. R VELUMURUGAN	July 19, 1995
THANGAMANI Vs. INSPECTOR OF POLICE Q BRANCH TRICHY DISTRICT	October 13, 1995
THANGAMANI Vs. INSPECTOR OF POLICE, `Q BRANCH POLICE, TRICHY :	August 3, 1995
THANGAMUTHU Vs. K VIJAYALAKSHMI	August 9, 1995
THANGARAJA PADAYACHI Vs. NATESA PADAYACHI	July 12, 1995
THANGAVEL Vs. KUPPUSAMY MUDALIAR	August 28, 1995
THANJAI MURASU Vs. INCOME TAX OFFICER	March 16, 1995
THARMAPITCHAI Vs. A C A FUNDS TIRUNELVELI	January 25, 1995
THE CHAIRMAN Vs. THE LAND ACQUISITION OFFICER AND ORS.	January 4, 1995
THE COMMISSIONER, H.R.& C.E. (A) DEPARTMENT, MADRAS Vs. JAMBULINGAM PILLAI	November 2, 1995
THE COSMOPOLITAN CLUB, ANNA SALAI, MADRAS Vs. M.D. ETHIRAJAN AND ANOTHER	November 16, 1995
THE SPECIAL TAHSILDAR NO. III, LAND ACQUISITION (LP) NEYVELI Vs. CHINNAPONNU AMMAL AND ETC.	March 16, 1995
THOMAS, CHERIYAN Vs. MEMBER SECRETARY, MADRAS METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS	January 10, 1995
THONIMUDI ESTATE MUDIS Vs. LABOUR COURT COIMBATORE	April 5, 1995
THYAGARAJAN Vs. STATE REP	July 25, 1995
TIRUCHIRAPALLI DISTRICT WELFARE COMMITTEE Vs. M SIVAKKANNU	November 23, 1995
TIRUNELVELI DISTRICT CO OP MILK PRODUCERS UNION LIMITED Vs. THATTAPARAI MILK PRODUCERS CO OPERATIVE SOCIETY THATTAPARAL	April 27, 1995
TIRUPUR EXPORTERS ASSOCIATION Vs. STATE OF TAMIL NADU	September 15, 1995
TMT KANNAMMAL EDUCATIONAL TRUST Vs. UNIVERSITY OF MADRAS	March 31, 1995
TMT. THANGAMANI DEVAN Vs. STATE, THROUGH INSPECTOR OF POLICE, SPE/CBI, MADRAS	March 20, 1995
TRAVANCORE CHEMICAL POTHU THOZHILALARGAL SANGAM Vs. JOINT COMMISSIONER OF LABOUR, TEYNAMPET	March 16, 1995
TRIBOL ENGINEERING PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED	August 16, 1995
TRICHY STEEL ROLLING MILLS LIMITED Vs. ARVIND STEELS PRIVATE LIMITED	November 13, 1995
TUBE SUPPLIERS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 9, 1995
TUBES AND MALLEABLES LIMITED Vs. COMMISSIONER OF INCOME TAX	March 9, 1995
TUBES AND MALLEABLES LIMITED Vs. COMMISSIONER OF INCOME TAX	February 1, 1995
TUTICORIN STEVEDORES ASSOCIATION TUTICORIN Vs. DEPUTY COMMISSIONER FOR LABOUR TIRUNELVELI	April 21, 1995
UDAY KUMAR Vs. STATE	August 8, 1995
UDAYAKUMAR Vs. MURUGANANDHAM	September 19, 1995
UNION OF INDIA Vs. K ABBORVAM	August 8, 1995
UNION OF INDIA Vs. RADHAMANI	March 31, 1995
UNION OF INDIA Vs. LAKSHMI MACHINE WORKS LIMITED	March 6, 1995
UNION OF INDIA AND OTHERS Vs. THE SPECIAL TAHSILDAR (LA) AND OTHERS	December 18, 1995
UNION OF INDIA UOI Vs. P SETHURAMAN CHAIRMAN M D L B	January 24, 1995
UNION TERRITORY OF PONDICHERRY Vs. AUROFOOD LIMITED	August 3, 1995
UNION TRADING COMPANY Vs. UNION OF INDIA	November 22, 1995
UNITED INDIA INUSRANCE CO LTD Vs. KOVINDAN	November 2, 1995
UNIVERSAL AGENCIES Vs. STATE OF TAMIL NADU	February 13, 1995
V C DHANDAPANI MANAGING DIRECTOR JUPITER DYEING AND PROCESSING MILLS LIMITED MADRAS Vs. ASSISTANT DIRECTOR FOREIGN EXCHANGE REGULATION BOARD MADRAS	October 28, 1995
V CHANDRAN Vs. OIL SELECTION BOARD TAMIL NADU PONDICHERRY AND ANDAMAN AND NICOBAR ISLANDS MADRAS	August 4, 1995
V D SWAMI AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 14, 1995
V GOVINDA CHETTY Vs. SUB-REGISTRAR	August 18, 1995
V GOVINDARAJ Vs. DISTRICT COLLECTOR DINDIGUL ANNA DISTRICT AT DINDIGUL	September 20, 1995
V GURUVIAH NAIDU Vs. COMMISSIONER OF INCOME TAX	April 3, 1995
V K B K GOVINDARAJA MUDALIAR FIT PERSON SRI SUBRAMANYA SWAMI TEMPLE KUMARAKOTTAM KANCHEEPURAM Vs. V ANNASAMI	June 28, 1995
V M RAMAKRISHNA MUDALIAR Vs. NAGAMMAL ALIAS NAGABUSHANAMMAL	August 31, 1995
V M RAO Vs. COMMISSIONER OF WEALTH TAX	January 20, 1995
V M VIMAL Vs. STATE OF TAMIL NADU	September 20, 1995
V MURALIDHARAN Vs. R RAGHAVENDRAN	October 11, 1995
V PETHAPERUMAL Vs. SYNDICATE BANK	September 13, 1995
V PREMANAND Vs. STATE OF TAMIL NADU	April 27, 1995
V RAJAMANICKAM CHETTIAR Vs. T DAKSHINA MOORTHY	January 11, 1995
V RAMASWAMY PILLAI Vs. STATE OF PONDICHERRY	October 13, 1995
V SASITHARAN Vs. GOVERNMENT OF TAMIL NADU	December 7, 1995
V SHANTHANALAKSHMI Vs. STATE OF TAMIL NADU	February 8, 1995
V SHEEMATHANGAM MINOR Vs. STATE OF TAMIL NADU	November 27, 1995
V SUPPAN Vs. MEENAMMAL	October 20, 1995
V VEERAPANDIAN Vs. KALAISELVI	October 31, 1995
V VENKATACHALAM Vs. N RADHAKRISHNAN	January 20, 1995
V. KALYANASUNDARAM Vs. THE INSPECTOR OF POLICE (CRIME BRANCH) SALEM	November 17, 1995
V. KANDEEPAN Vs. STATE TRANSPORT AUTHORITY, MADRAS	October 12, 1995
VADIVEL Vs. PACKIALAKSHMI	July 14, 1995
VAIDVANATHA GURUKKAL Vs. COMMISSIONER OF THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT MADRAS	November 21, 1995
VAIRAVAN Vs. K S VIDYANANDAM	February 21, 1995
VAISHNAVI CHEMICAL INDUSTRIES Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, HOME AND OTHERS	September 20, 1995
VAIYAPURI MUDALIAR AND SONS AVANASHI Vs. ARUNODHAYA TEXTILES ERODE	April 6, 1995
VASANTHA RAMAN Vs. THIRU SRI RAMAMOORTHY	January 6, 1995
VASU Vs. SAROJA AMMAL	November 16, 1995
VEERABAGU Vs. DEVARAJMINOR	January 31, 1995
VEERASWAMY NAIDU Vs. RAJA NAIDU	December 6, 1995
VELAMMAL Vs. K.M. LAKSHMI NARAYAN RAJ (DIED) AND OTHERS	December 5, 1995
VELLAISAMY THEVAR Vs. STATE	September 28, 1995
VENKATESAN Vs. STATE BY INSPECTOR OF POLICE, KANCHEEPURAM TALUK, POLICE STATION	June 29, 1995
VENUGOPAL REDDIAR Vs. MUTHAMMAL	January 30, 1995
VETRISELVAM Vs. STATE, REP. BY INSPECTOR OF POLICE	February 14, 1995
VIDIVEL PADAYATCHI AND OTHERS Vs. SPECIAL TAHSILDAR, LAND ACQUISITION, NEYVELI AND ANOTHER	October 25, 1995
VIJAY LALCHAND HUF Vs. K M LULLS HUF	February 16, 1995
VIJAYALAKSHMI ART PRODUCTIONS Vs. VIJAYA PRODUCTIONS PRIVATE LIMITED	November 10, 1995
VIJAYARAJ JAIN Vs. UNION OF INDIA	November 6, 1995
VIJAYARAJARATHINAM Vs. RADHAKRISHNAN	October 26, 1995
VINCENT Vs. STATE OF TAMIL NADU	July 4, 1995
VINCENT EDWIN Vs. MRS SHEELA DEVASUGANTHAM	September 8, 1995
VIRUDHUNAGAR SARVODAYA SANGH VIRUDHUNAGAR Vs. S SATHIYATHINAKARAN	January 30, 1995
VIVEK GOENKA Vs. MANOJ KUMAR SONTHALIA	February 10, 1995
W P A S KRISHNAMURTHY Vs. STATE OF TAMIL NADU	April 4, 1995
WHEELS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	February 9, 1995
WIPRO LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS MADRAS	September 18, 1995
WORKMEN Vs. INDIA FORGE AND DROP STAMPINGS LIMITED	September 26, 1995
WORKMEN EMPLOYED IN THE CANTEEN RUN Vs. GOVERNMENT OF TAMIL NADU	January 25, 1995
XAVIER Vs. VINCENT RAJ ALIAS MARIA VINCENT RAJ	July 6, 1995
XAVIER Vs. VINCENT RAJ ALIAS MARIA VINCENT RAJ	July 16, 1995
YAGARAYANAGAR FUND LIMITED MADRAS Vs. D SIVAKAMI	January 27, 1995

Year 1995 of HIGH COURT OF MADRAS

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