REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
(IN THE MATTER OF RAJAKANNU, HUSBAND OF THE PETITIONER HEREIN) R. PARVATHI Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT, FORT ST. GEORGE, MADRAS-600 009,	August 1, 1994
A ABDUL SAMAT Vs. UNION OF INDIA	June 22, 1994
A ARUI LATHA GOLD Vs. GOVERNMENT OF TAMIL NADU	November 29, 1994
A B T PARCEL SERVICE Vs. C R VASUDEVAN	November 25, 1994
A CHELLIAH Vs. STATE OF TAMIL NADU	October 7, 1994
A D C GURUSAMY Vs. UNION OF INDIA	November 24, 1994
A DHANDAPANI Vs. STATE OF TAMIL NADU	September 7, 1994
A DHARMARAJAN Vs. COLLECTOR OF KAMARAJAR DIST VIRUDHUNAGAR KAMARAJAR DIST	April 15, 1994
A DHARMARAJAN Vs. COLLECTOR OF KAMARAJAR	January 4, 1994
A F W LOW Vs. COMMISSIONER OF INCOME TAX	January 25, 1994
A GANESAN Vs. G GNANASOUNDARI	April 4, 1994
A I SHAMSUDEEN Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE NEW DELHI	March 16, 1994
A JAFFERULLAH Vs. T STANES AND COMPANY LIMITED	March 16, 1994
A JAYATHILAKAM Vs. S DHANASEKARAN	October 3, 1994
A K KOTHANDARAMA RAO Vs. VENKATACHALA UDAYAR	April 22, 1994
A KANAGASABAPATHI Vs. STATE	September 15, 1994
A KARUNANIDHI Vs. SECRETARY AND CORRESPONDENT POOMPUHAR COLLEGE MELAIYUR	September 21, 1994
A KARUPPIAH PILLAI Vs. DISTRICT EDUCATIONAL OFFICER TENKASI	January 24, 1994
A M NAVEEN Vs. STATE OF TAMIL NADU	July 1, 1994
A MARIASUSAI Vs. NATCHIARAMMAL	January 12, 1994
A MUNUSWAMI Vs. R SETHURAMAN	March 17, 1994
A N SHANMUGAM AND ANR Vs. A V RAMANATHAN RAO	November 1, 1994
A N SURALINGAM AND COMPANY Vs. STATE OF TAMIL NADU	June 27, 1994
A P SWAMY Vs. V KUNJILHAPADAM	April 28, 1994
A PRAKASAM PILLAI Vs. KRISHNA PADAYACHI DIED	June 15, 1994
A RAMAN Vs. FOURTH INCOME TAX OFFICER	April 22, 1994
A S CHINNASWAMI Vs. STATE OF TAMIL NADU	December 12, 1994
A SAVARIRAJ Vs. STATE	October 21, 1994
A THYAGARAJAN Vs. T P CHOCKALAL RAMSAIT FACTORY P LTD	May 10, 1994
A VAIDYALINGAM Vs. VALLIAMMAL	June 23, 1994
A VEERIAH THEVER Vs. COMMISSIONER FOR EXCISE AND PROHIBITION	June 24, 1994
A. GANDHI AND OTHERS Vs. STATE BY INSPECTOR OF POLICE	November 8, 1994
A. RAJAGOPAL NADAR, PETR. IN BOTH THE C.R. PS. (TENANT) Vs. P. CHANDRA AND OTHERS	July 18, 1994
A. RAMAIAH Vs. DISTRICT COLLECTOR PASUMPON THEVAR THIRU MAGHAN DISTRICT, AT SIVAGANGA AND OTHERS	September 2, 1994
A.R. DAMODARA MUDALIAR AND COMPANY Vs. INSPECTOR OF POLICE, CIVIL SUPPLIES, C.I.D.	February 22, 1994
ABDUL HAI K M AND SONS Vs. ALAGARSAMY ITO	March 15, 1994
ABDUL HUSSAIN Vs. GOVERNMENT OF TAMIL NADU	January 12, 1994
ABDUL JABAR Vs. STATE	April 15, 1994
ABDUL NAZEER Vs. STATE	April 6, 1994
ABDUL NAZEER Vs. STATE	April 26, 1994
ABDUL RASHEED Vs. SECRETARY PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU	June 28, 1994
ABDUL SALAM Vs. HAMEED JOHARAN	November 24, 1994
ABDUL SATHAR Vs. PLAANIAPPAN	September 14, 1994
ADAIR DUTT AND CO INDIA PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY	January 20, 1994
ADDITIONAL CHIEF MECHANICAL ENGINEER Vs. S SUBBIAH	July 14, 1994
ADHIMOOLAM Vs. STATE	October 26, 1994
AGRO GROUP TRANSPORT LTD Vs. E MURUGAN	August 24, 1994
AHAMED ALI @ PALANIBABA Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU	March 7, 1994
AKHBAR ALI MULLA NAZAR ALI Vs. GOVERNMENT OF TAMIL NADU	September 19, 1994
ALAGAMMAL Vs. SIVASUBRAMANIAN	March 30, 1994
ALAGAPPAN Vs. INDIRANI AND ANOTHER	June 13, 1994
ALAGUMANI Vs. K SHANMUGHAM	July 13, 1994
ALAMELU AMMAL Vs. K GOPAL	July 11, 1994
ALLIED CARGO MOTORS Vs. S. MANICKAM	August 22, 1994
ALMEDIA ALI Vs. STATE OF TAMIL NADU	December 20, 1994
AMALGAMATIONS P LIMITED Vs. COMMISSIONER OF INCOME TAX	August 30, 1994
AMARAVATHY Vs. BINNY LIMITED MADRAS	July 11, 1994
AMRUTANJAN LIMITED Vs. STATE OF TAMIL NADU	November 24, 1994
AMSA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR TRICHY	June 28, 1994
ANAMALAI BUS TRANSPORT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 18, 1994
ANANDHAN Vs. STATE	January 7, 1994
ANBAYYAN Vs. REGINAMMAL	August 12, 1994
ANBU AND SHIVAJI Vs. THE DISTRICT MAGISTRATE AND COLLECTOR OF THIRUVANNAMALAI SAMBUVARAYAR DISTRICT, ETC. AND ANOTHER	March 19, 1994
ANDAL AMMAL Vs. V SUSHEELA	September 23, 1994
ANDAL AND CO Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU TEXTILE CORPORATION LIMITED	June 16, 1994
ANDAVAR AND COMPANY Vs. STATE OF TAMIL NADU	October 25, 1994
ANDHRA BANK SALEM Vs. INSPECTOR OF LABOUR	March 31, 1994
ANDHRA CIVIL CONSTRUCTION COMPANY Vs. GOVT OF T N	February 25, 1994
ANISHA K SHAH Vs. FASTENESE PRIVATE LTD	February 24, 1994
ANNA TRANSPORT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	December 22, 1994
ANNA TRANSPORT CORPORATION LTD., SALEM Vs. R. SENGODAN AND OTHERS	September 17, 1994
ANNAKODI Vs. STATE	July 12, 1994
ANNALAKSHMI Vs. STATE OF TAMIL NADU	March 23, 1994
ANVER Vs. STATE	July 19, 1994
APPADURAI Vs. STATE	July 7, 1994
APPATHURAI Vs. STATE	February 15, 1994
APPLLO ENTERPRISES Vs. STATE	May 9, 1994
ARCATH TEXTILE MILLS PRIVATE LIMITED Vs. UNION OF INDIA	February 7, 1994
ARIF U PATEL Vs. JOINT SECRETARY TO THE GOVT OF INDIA MINISTRY OF FINANCE	November 18, 1994
ARUL Vs. INSPECTOR OF POLICE	September 20, 1994
ARUNAGIRINATHA SRI GNANASAMBANDA DESIKA PARAMACHARYA SWAMIGAL MADURAI ADHEENA KARTHAR MADURAI Vs. STATE	September 14, 1994
ASHOK CHORARIA Vs. INSPECTOR OF POLICE CRIME	September 13, 1994
ASHOK LEYLAND LIMITED Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT	September 1, 1994
ASHOK NANJAPPA Vs. STATE	January 31, 1994
ASIA BI Vs. S.A. ABDUL GAFFOR AND OTHERS	September 6, 1994
ASKAR HUSSAIN, Vs. TAMILNADU ELECTRICITY BOARD, MADRAS AND OTHERS	August 29, 1994
ASSISTANT COLLECTOR OF CUSTOMS MADRAS Vs. A NARAYANA PILLAI	February 18, 1994
ASSOCIATED CEMENT COMPANIES LIMITED MADUKKARAI CEMENT WORKS MADUKKARAI 641 105 Vs. STATE	May 9, 1994
ATHIAPPA GOUNDER Vs. A MOHAN	December 22, 1994
AUTHORISED OFFICER/DEPUTY COLLECTOR REVENUE UNDER THE PONDICHERRY LAND REFORMS FIXATION OF CEILING ON LAND ACT PONDICHERRY Vs. SAROJAMMAL	March 4, 1994
AVAIZ MUSVEE Vs. B. BALAN	April 15, 1994
AYISHA Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT MADRAS	January 27, 1994
AYYARU Vs. PITCHAI	June 24, 1994
B DEVADANAM Vs. DISTRICT COLLECTOR COIMBATORE	March 3, 1994
B ILANGO Vs. STATE OF TAMIL NADU	February 21, 1994
B K ASOKAN Vs. STATE OF TAMIL NADU	January 25, 1994
B K JAYARAMAN Vs. S K SUBRAMANIAN	July 6, 1994
B MANIVANNAN Vs. STATE CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH MADRAS	March 21, 1994
B S HALLAN Vs. SHASI B MENON	February 13, 1994
B SHANTHAKUMAR Vs. INDIAN BANK OOTACAMUND	October 7, 1994
B.S. RANGA Vs. TAMIL NADU ELECTRICITY BOARD AND OTHERS	November 11, 1994
BABU Vs. THE STATE OF TAMIL NADU	March 3, 1994
BABY AMMAL Vs. MEHER JAMEEL	September 2, 1994
BAGGIAM DORAISWAMY Vs. STATE OF TAMIL NADU	August 17, 1994
BALAKUMARAN TEXTILES Vs. CHENNAMMAL	January 6, 1994
BALARAMAN Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, MADRAS-9 AND	March 19, 1994
BALASUBRAMANIAM Vs. STATE	March 22, 1994
BALU READYMADE STORES Vs. COMMISSIONER OF INCOME TAX	January 18, 1994
BALU SENDAPPRIYAR Vs. STATE	January 6, 1994
BANGARAMMAL Vs. M BALAMANI	July 27, 1994
BARWOOD ESTATE Vs. STATE OF TAMIL NADU	November 15, 1994
BASKARAN Vs. STATE BY INSPECTOR OF POLICE, CUDDALORE N.T. POLICE STATION	June 28, 1994
BAYWOOD Vs. TAMIL NADU HOUSING BOARD	September 2, 1994
BEST AND CROMPTON ENGINEERING LTD Vs. OFFICIAL LIQUIDATOR MADRAS	September 1, 1994
BHARAT OVERSEAS BANK LTD Vs. V RAMAN	September 20, 1994
BHARATHANATYAM ALIAS DISCO ALIAS NAGARAJAN Vs. STATE	February 7, 1994
BHARWANI Vs. COLLECTOR OF CUSTOMS MADRAS	March 10, 1994
BOORASAMY PADAYACHI Vs. MUTHUKUMARA MUDALIAR	July 22, 1994
BRAKES INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR CONCILIATION II	October 27, 1994
BRAKES INDIA LTD Vs. ASST COMMISSIONER OF LABOUR CONCILIATION II AND	October 27, 1994
BUCKAU WOLF INDIA LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS VII	February 1, 1994
C G SHANMUGHAM Vs. UNION OF INDIA	October 31, 1994
C GOPAL Vs. ROMBAY BURMAH TRADING CORPORATION LIMITED VALPARAI	December 6, 1994
C KAILASCHAND JAIN Vs. MOHAMED KASIM	October 19, 1994
C KATHIRVEL MINOR Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS	August 17, 1994
C KUPPURAJ Vs. R VASUDEVAN	December 30, 1994
C LAKSHMI NARAIN Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF COMMUNICATIONS NEW DELHI	January 18, 1994
C MUTHUPANDIAN Vs. RAMASAMY THEVAR ALIAS KATTIAMARAM RAMIAH THEVAR	January 17, 1994
C P GUPTA AND CO Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT MADRAS	September 6, 1994
C RAJAGOPAL Vs. STATE BANK OF TRAVANEORE KARUR BRANCH KARUR	November 8, 1994
C S SUBRAMANIAN Vs. KUMARASAMY	February 17, 1994
C SELVARAJ DIED Vs. CORPORATION OF MADRAS	October 5, 1994
C SHANMUGAM Vs. UNION OF INDIA	September 27, 1994
C T LAXMANDAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 25, 1994
C.J. SIMON AND ANOTHER Vs. P. SRICHAND AND OTHERS	July 14, 1994
C.K. BALASUBRAMANIAN Vs. SECRETARY, STATE TRANSPORT AUTHORITY, MADRAS AND OTHERS	January 4, 1994
CALEB JOSHUA Vs. NAZERETH URBAN CO OPERATIVE BANK LTD	July 4, 1994
CANARA BANK Vs. THE COMMERICAL	March 17, 1994
CANARA BANK KOVILPATTI BRANCH Vs. P KANNAN	January 11, 1994
CAP M GOPALAKRISHNAN Vs. LEAFIN INDIA LIMITED	September 27, 1994
CEAT LIMITED Vs. STATE OF TAMIL NADU	March 29, 1994
CERTIFIED PROKOLLARS SANGAM MADURAI Vs. MUDURAI CITY MUNICIPAL CORPORATION, MUDURAI AND ANOTHER	July 15, 1994
CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD MADRAS Vs. LAND ACQUISITION OFFICER AND THE REVENUE DIVISIONAL OFFICER TIRUNELVELI	November 15, 1994
CHAKIAT AGENCIES PRIVATE LIMITED Vs. UNION OF INDIA	January 5, 1994
CHANDRA Vs. LOGANATHAN	July 6, 1994
CHANDRASEKARA PANDIAN Vs. STATE OF MADRAS	August 26, 1994
CHEMICALS AND PLASTICS INDIA LIMITED Vs. UNION OF INDIA	August 9, 1994
CHENNAI BOTTLING COMPANY PRIVATE LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE MADRAS IV	April 7, 1994
CHENNAL KOTHAWAL CHAVADI THAKKALI VYABARIGAL SANGAM Vs. VICE CHAIRMAN MADRAS METROPOLITAN DEVELOPMENT AUTHORITY NO 8 GANDHI IRWIN ROAD EGMORE MADRAS 8	March 8, 1994
CHERAN AND COMPANY Vs. P K CHANDRA BOSE	June 13, 1994
CHERAN TRANSPORT CORPORATION Vs. SARADA S. CHETTY AND OTHERS	August 25, 1994
CHINNADURAI Vs. STATE OF TAMIL NADU	March 7, 1994
CHINNAPPA Vs. THE DISTRICT MAGISTRATE AND COLLECTOR OF TIRUCHIRAPALLI AND ANOTHER	July 13, 1994
CHINNASWAMY AGENCIES Vs. INCOME TAX OFFICER	November 7, 1994
CHITRA SANKARANARAYANAN Vs. STATE	August 24, 1994
CIVIL LIBERTIES COUNCIL Vs. GOVERNMENT OF TAMIL NADU	September 19, 1994
CIVIL LIBERTIES COUNCIL REP. BY ITS GOVERNOR, R. R. DALAVAI, MADRAS, Vs. GOVERNMENT OF TAMIL NADU AND ANOTHER	July 19, 1994
COIMBATORE COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 23, 1994
COLLECTOR OF CENTRAL EXCISE TIRUCHIRAPALLI Vs. TVS WHIRLPOOL LIMITED	April 27, 1994
COLLECTOR OF CUSTOMS MADRAS Vs. TUNGABHADRA FIBRES LIMITED	January 18, 1994
COLONEL Q Vs. G RAVINDRAN PILLAI	September 5, 1994
COMBAT VEHICLES AND RESEARCH ESTABLISHMENT Vs. DY COMMISSIONER OF LABOUR	November 29, 1994
COMMISSIONER OF GIFT TAX Vs. AGANDESWARA IYER N R	September 1, 1994
COMMISSIONER OF GIFT TAX Vs. VARGHESE P C	January 18, 1994
COMMISSIONER OF GIFT TAX Vs. GOPAL SRINIVASAN MINOR	January 17, 1994
COMMISSIONER OF GIFT TAX Vs. R JAWAHAR	April 5, 1994
COMMISSIONER OF INCOME TAX Vs. CHANDRIE AND CO P LIMITED	April 19, 1994
COMMISSIONER OF INCOME TAX Vs. MEENAKSHISUNDARAM R M	April 19, 1994
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK LIMITED	March 23, 1994
COMMISSIONER OF INCOME TAX Vs. RAMAVILAS SERVICE LIMITED	March 23, 1994
COMMISSIONER OF INCOME TAX Vs. E L NAVANEETHA CHETTIAR AND SONS	March 23, 1994
COMMISSIONER OF INCOME TAX Vs. BEST AND COMPANY PRIVATE LIMITED	March 25, 1994
COMMISSIONER OF INCOME TAX Vs. CHETTINAD CORPORATION PRIVATE LIMITED	March 30, 1994
COMMISSIONER OF INCOME TAX Vs. KOTHARI AND SONS AGENCIES PRIVATE LIMITED	March 30, 1994
COMMISSIONER OF INCOME TAX Vs. S S M SIZING CENTRE	April 26, 1994
COMMISSIONER OF INCOME TAX Vs. RAMA VILAS SERVICE LIMITED	April 27, 1994
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED	April 29, 1994
COMMISSIONER OF INCOME TAX Vs. LUCAS INDIA SERVICES LIMITED	April 29, 1994
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED	April 29, 1994
COMMISSIONER OF INCOME TAX Vs. PARTHASARATHY N M	April 29, 1994
COMMISSIONER OF INCOME TAX Vs. RAJRAM CLOTH STORES	June 14, 1994
COMMISSIONER OF INCOME TAX Vs. DIAMOND FINANCE	June 14, 1994
COMMISSIONER OF INCOME TAX Vs. A S K RATHINASAMY NADAR	June 15, 1994
COMMISSIONER OF INCOME TAX Vs. SETHU FILM DISTRIBUTORS	June 16, 1994
COMMISSIONER OF INCOME TAX Vs. V PONNUSWAMY NAIDU	July 27, 1994
COMMISSIONER OF INCOME TAX Vs. BALASUBRAMANIAN S	July 29, 1994
COMMISSIONER OF INCOME TAX Vs. BEST AND COMPANY P LIMITED	July 25, 1994
COMMISSIONER OF INCOME TAX Vs. JAYARAMAN V	January 17, 1994
COMMISSIONER OF INCOME TAX Vs. GEMINI PICTURES CIRCUIT P LIMITED	January 17, 1994
COMMISSIONER OF INCOME TAX Vs. NEW INDIA MARITIME AGENCIES PRIVATE LIMITED	January 17, 1994
COMMISSIONER OF INCOME TAX Vs. BHOOPATHI MILLS	January 17, 1994
COMMISSIONER OF INCOME TAX Vs. KRISHNAN G	January 17, 1994
COMMISSIONER OF INCOME TAX Vs. MOHIDEEN ABDUL KHADER P S	January 17, 1994
COMMISSIONER OF INCOME TAX Vs. A N ARUNACHALAM	January 19, 1994
COMMISSIONER OF INCOME TAX Vs. BIMETAL BEARINGS LIMITED	January 19, 1994
COMMISSIONER OF INCOME TAX Vs. ANDAVAR CALENDERING MILLS	January 19, 1994
COMMISSIONER OF INCOME TAX Vs. T NARASIMHALU CHETTIAR	January 19, 1994
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL SEA FOODS INDIA PRIVATE LIMITED	January 19, 1994
COMMISSIONER OF INCOME TAX Vs. RAMASWAMI NAIDU V	January 18, 1994
COMMISSIONER OF INCOME TAX Vs. BUSH BOAKE ALLEN INDIA LIMITED	January 18, 1994
COMMISSIONER OF INCOME TAX Vs. KONGARAR SPINNERS PRIVATE LIMITED	January 18, 1994
COMMISSIONER OF INCOME TAX Vs. P RAJASULOCHANA	January 12, 1994
COMMISSIONER OF INCOME TAX Vs. B RAMAMURTHY	January 11, 1994
COMMISSIONER OF INCOME TAX Vs. M CT M CORPORATION PRIVATE LIMITED	January 24, 1994
COMMISSIONER OF INCOME TAX Vs. GRAHALAKSHMI AND CO	January 20, 1994
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED	January 20, 1994
COMMISSIONER OF INCOME TAX Vs. PARANJOTHI SALT CO	January 20, 1994
COMMISSIONER OF INCOME TAX Vs. GURUNATHAN	January 20, 1994
COMMISSIONER OF INCOME TAX Vs. SOUTHERN PUBLICATIONS LIMITED	March 19, 1994
COMMISSIONER OF INCOME TAX Vs. ALWARSAMY P	March 15, 1994
COMMISSIONER OF INCOME TAX Vs. VR S R M FIRM	March 15, 1994
COMMISSIONER OF INCOME TAX Vs. RAMASWAMY CHETTIAR V R R M	March 15, 1994
COMMISSIONER OF INCOME TAX Vs. ORIENT MARINE PRODUCTS PRIVATE LIMITED	September 1, 1994
COMMISSIONER OF INCOME TAX Vs. R VIJAYAKUMAR	September 6, 1994
COMMISSIONER OF INCOME TAX Vs. NELLAIAPPAN V	September 6, 1994
COMMISSIONER OF INCOME TAX Vs. SEKAR OFFSET PRESS	September 6, 1994
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI TRADING CO	September 8, 1994
COMMISSIONER OF INCOME TAX Vs. LUCAS T V S LIMITED	September 8, 1994
COMMISSIONER OF INCOME TAX Vs. P S S TRANSPORT P LIMITED	August 19, 1994
COMMISSIONER OF INCOME TAX Vs. INDIA RADIATORS LIMITED	August 22, 1994
COMMISSIONER OF INCOME TAX Vs. RAMAN T G K	August 25, 1994
COMMISSIONER OF INCOME TAX Vs. MASCHMEIJER AROMATICS INDIA PRIVATE LIMITED	August 30, 1994
COMMISSIONER OF INCOME TAX Vs. GOPAL PLASTICS P LIMITED	October 25, 1994
COMMISSIONER OF INCOME TAX Vs. S RAMANATHAN	October 20, 1994
COMMISSIONER OF INCOME TAX Vs. EASTERN SEAFOODS EXPORTS P LIMITED	October 20, 1994
COMMISSIONER OF INCOME TAX Vs. INDIRA COTTON MILLS P LIMITED	October 19, 1994
COMMISSIONER OF INCOME TAX Vs. TRICHY DISTILLERIES AND CHEMICALS LIMITED	October 18, 1994
COMMISSIONER OF INCOME TAX Vs. BIMETAL BEARINGS LIMITED	November 30, 1994
COMMISSIONER OF INCOME TAX Vs. SECALS LIMITED	November 21, 1994
COMMISSIONER OF INCOME TAX Vs. RONALD WILLIAM TRIKARD	November 22, 1994
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI P SMT	November 24, 1994
COMMISSIONER OF INCOME TAX Vs. CHAMPALAL JEEVRAJ	November 7, 1994
COMMISSIONER OF INCOME TAX Vs. SOUTHERN SEA FOODS LIMITED	October 31, 1994
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS LIMITED	November 8, 1994
COMMISSIONER OF INCOME TAX Vs. A S JAYAKUMAR	November 9, 1994
COMMISSIONER OF INCOME TAX Vs. ROCKWELD ELECTRODES INDIA LIMITED	November 9, 1994
COMMISSIONER OF INCOME TAX Vs. RATHINASABAPATHY NADAR V N M A	November 9, 1994
COMMISSIONER OF INCOME TAX Vs. V N M ARUNACHALA NADAR	November 9, 1994
COMMISSIONER OF INCOME TAX Vs. RANE MADRAS LIMITED	November 10, 1994
COMMISSIONER OF INCOME TAX Vs. INDIAN METAL AND METALLURGICAL CORPORATION	November 10, 1994
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	November 10, 1994
COMMISSIONER OF INCOME TAX Vs. DEVI FINANCE CORPORATION	November 16, 1994
COMMISSIONER OF INCOME TAX Vs. BINNY LIMITED	November 16, 1994
COMMISSIONER OF INCOME TAX Vs. VEERAPPAN D	November 16, 1994
COMMISSIONER OF INCOME TAX Vs. ANAIMUGAN TRANSPORTS P LIMITED	November 16, 1994
COMMISSIONER OF INCOME TAX Vs. MANICKAM L S	November 17, 1994
COMMISSIONER OF INCOME TAX Vs. RAJALAKSHMI VENKATAKRISHNAN	November 17, 1994
COMMISSIONER OF INCOME TAX Vs. CHEMISTS AND DRUGGISTS ASSOCIATION BUILDING TRUST	December 22, 1994
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA ENGINEERING INDUSTRIES COIMBATORE LIMITED	December 21, 1994
COMMISSIONER OF INCOME TAX Vs. SWAMIJI MILLS LIMITED	December 21, 1994
COMMISSIONER OF INCOME TAX Vs. CHAPPARAI TRANSPORT P LIMITED	December 15, 1994
COMMISSIONER OF WEALTH TAX Vs. NAVRATANMULL CHORDIA	December 21, 1994
COMMISSIONER OF WEALTH TAX Vs. MALINI SRINIVASAN	December 22, 1994
COMMISSIONER OF WEALTH TAX Vs. S VENKATACHALAM PILLAI	November 9, 1994
COMMISSIONER OF WEALTH TAX Vs. V O RAMALINGAM	November 24, 1994
COMMISSIONER OF WEALTH TAX Vs. P R CHOCKALINGAM	December 6, 1994
COMMISSIONER OF WEALTH TAX Vs. M V ANNAPORNI ACHI	September 7, 1994
COMMISSIONER OF WEALTH TAX Vs. C G RADHAKRISHNAN	January 20, 1994
COMMISSIONER OF WEALTH TAX Vs. R CHIDAMBARANATHA MUDALIAR	January 20, 1994
COMMISSIONER OF WEALTH TAX Vs. B IMRAN HUSSAIN	January 12, 1994
COMMISSIONER OF WEALTH TAX Vs. VENKATESWARAN V T	April 29, 1994
CONSUMER ACTION GROUP Vs. UNION OF INDIA	March 9, 1994
CONTINENTAL EXPORTERS Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS	September 27, 1994
CONTINENTAL EXPORTERS Vs. UNION OF INDIA	February 8, 1994
D BALASUBRAMANIAN Vs. R RAMASWAMY NAIDU	March 16, 1994
D GOPAL Vs. KILPAUK MUSLIMS WELFARE ASSOCIATION	September 1, 1994
D LAHOTI Vs. STATE REPRESENTED BY THE AGRICULTURAL OFFICER, MR A PARI (PLANT PROTECTION)	June 29, 1994
D MURUGESAN Vs. HONBLE SPEAKER THIRU SEDAPATTI R MUTHIAH T N LEGISLATIVE ASSEMBLY	July 20, 1994
D RAJALAKSHMI Vs. N RAJAMONY	October 27, 1994
D RAMAKRISHNAN Vs. STATE	January 20, 1994
D RAVIKUMAR Vs. UNION OF INDIA	July 25, 1994
D SAMPATH Vs. REGIONAL TRANSPORT AUTHORITY NORTH ARCOT VELLORE	January 3, 1994
DAMODHARAN CHETTIAR Vs. RAJAMANICKAM UDAYAR	August 9, 1994
DAUGLAS ANTHONY Vs. A. BHAKYAM SUSHIIA AND OTHERS	August 22, 1994
David C.Arumainayagam Vs. Geetha C.Arumainayagam	November 23, 1994
DENTRO PHARMACEUTICALS P LIMITED Vs. STATE OF TAMIL NADU	September 29, 1994
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TRICHY DIVISION TRICHY Vs. V R KUPPUSAMY GOUNDER	November 24, 1994
DEVAKUMAR Vs. THILAGAVATHY	October 17, 1994
DEVI TEXTILES Vs. COLLECTOR OF CENTRAL EXCISE	January 4, 1994
DHANALAKSHMI Vs. STATE	December 13, 1994
DHANALAKSHMI Vs. STATE OF TAMIL NADU	December 23, 1994
DHANDAPANI Vs. DHANDAPANI S O PALANISAMY	December 20, 1994
DHANDAYUTHAM Vs. STATE	January 4, 1994
DINDIGUL ANNA DISTRICT TAX PAYERS SANGAM Vs. GOVERNMENT OF TAMIL NADU	September 21, 1994
DIRECTOR GENERAL COMBAT VEHICLES AND RESEARCH ESTABLISHMENT AVADI Vs. DEPUTY COMMISSIONER OF LABOUR II MADRAS	November 29, 1994
DR. A. AMEER JAHAN AND ANOTHER Vs. STATE	January 7, 1994
DR. C. PADMANABHAN Vs. VARADAPPA GOUNDER AND ANOTHER	November 11, 1994
DR. THIRURAVU Vs. SHEN BAGAM AMMAL	April 5, 1994
DUNGARCHAND NARASINGJI Vs. CHENNAI SRI EKAMBARESWARAR DEVASTHANAM	November 9, 1994
DURAI Vs. SECRETARY TO GOVT OF T N	March 8, 1994
DURAIKANNU Vs. PAVADAI GOUNDER	February 7, 1994
DURAISAMY Vs. THE DISTRICT MAGISTRATE AND COLLECTOR OF TIRUCHIRAPALLI AND ANOTHER	July 28, 1994
DURGA Vs. VISWANATHAN	June 22, 1994
E I D PARRY INDIA LIMITED Vs. STATE	January 21, 1994
E I D PARRY INDIA LTD Vs. REGIONAL DIRECTOR TAMIL NADU E S I CORPN MADRAS	October 19, 1994
E K MANI Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MADRAS ETC	July 15, 1994
E RAMASWAMI Vs. XII ASSISTANT JUDGE CITY CIVIL COURT MADRAS	September 15, 1994
E S I C MADRAS Vs. CHRISTIAN MEDICAL COLLEGE VELLORE	June 27, 1994
E SUBRAMANIYAN Vs. J N ESUPATHAM	November 11, 1994
E VENKATA NAICKER TRUST A PRIVATE TRUST Vs. MUTHUSAMY CHETTIAR	June 29, 1994
EAST WEST FREIGHT CARRIERS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	November 28, 1994
EASUN ALIAS ESWARAN Vs. STATE	June 29, 1994
ECHO RECORDING CO P LTD MADRAS Vs. SUPER CASSETTE INDIA LTD NEW DELHI	March 4, 1994
ELMEH INDIA Vs. HI SOUND CORDER PRIVATE LIMITED	October 7, 1994
EMGEE PERFUMERY WORKS Vs. ENFORCEMENT DIRECTORATE	January 19, 1994
EMPLOYEES Vs. CHRISTIAN MEDICAL COLLEGE HOSPITAL	June 27, 1994
EMPLOYEES STATE INSURANCE COPRN REP Vs. VENKATACHALAM CONDIMENTS REP	December 30, 1994
EMPLOYEES STATE INSURANCE CORPORATION Vs. TRICHY DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED TIRUCHIRAPALLI	December 16, 1994
EMPLOYEES STATE INSURANCE CORPORATION Vs. ENFIELD INDIA LTD	September 7, 1994
ENFIELD INDIA LIMITED Vs. ENFIELD EMPLOYEES UNION	September 15, 1994
FAIRMACS TRADING COMPANY Vs. COMMERCIAL TAX OFFICER HARBOUR I ASSESSMENT CIRCLE MADRAS	August 1, 1994
FAIRMACS TRADING COMPANY Vs. COMMERCIAL TAX OFFICER HARBOUR I ASSESSMENT CIRCLE MADRAS	June 13, 1994
FAIZUNNISSA BEGAM Vs. ASSISTANT CONTROLLER OF ESTATE-DUTY	September 30, 1994
FAROOK TEXTILES Vs. S M KAMALATCHI	November 11, 1994
FEDERATION Vs. EMPLOYEESTVS	December 15, 1994
FENNER INDIA LIMITED Vs. ADDITIONAL REGISTRAR OF COMPANIES	February 3, 1994
FIT PERSON/EXECUTIVE OFFICER, BEING CHARGE OF AS FIT PERSON OF RENUKA PARAMESHWARI AMMAN TEMPLE, MADRAS Vs. C.K. GAJAPATHY AND OTHERS	November 16, 1994
FRICK INDIA LIMITED Vs. STATE OF TAMIL NADU	August 17, 1994
G DEENADAYALAN Vs. HABIBUNNISSA	February 2, 1994
G G SURYAKANT Vs. LEEMA RESORTS PVT LTD	August 2, 1994
G GOWRI Vs. B GANESAN	July 6, 1994
G HAJEED MOHAMMED AND CO Vs. A RAJAGOPAL PILLAY	April 13, 1994
G M MUTHU Vs. STATE OF TAMIL NADU	July 26, 1994
G PACKIRISAMY AND COMPANY Vs. STATE OF TAMIL NADU	May 10, 1994
G PRABHAKARAN Vs. SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION	August 12, 1994
G RAMARAJAN Vs. NEYVELI LIGNITE CORPORATION LIMITED	April 8, 1994
G S SUBRAMANIAM Vs. ENGU SHA	January 25, 1994
G SELVAMANI Vs. EAST INDIA CORPORATION LTD THROUGH ITS MANAGING DIRECTOR MEENAKSHI MILLS PREMISES	July 13, 1994
G SIVASUBRAMANIAN Vs. STATE OF TAMIL NADU	October 26, 1994
G SWAMINATHAN Vs. BANUMATHI	September 2, 1994
G VISWANATHAN Vs. INSPECTOR OF POLICE MADRAS	January 28, 1994
G. GANESAN Vs. C. POLYCARP PANCHARATHNAM	August 22, 1994
G. KALAIRAJ Vs. COMMISSIONER AND SECRETARY, PUBLIC LAW AND ORDER DEPARTMENT, MADRAS AND ANOTHER	April 25, 1994
G. KANNIAH CHETTY Vs. M. SUBRAMANIAM (DIED) AND OTHERS	June 13, 1994
G. LAKSHMIPATHY Vs. STATE BY SUB	October 26, 1994
G. RAJAN Vs. G. ELANGOVAN	August 26, 1994
G.F.C. ALSTHAN INDIA LTD. Vs. TAMIL NADU ELECTRICITY BOARD, MADRAS AND OTHERS	August 31, 1994
G.Nagappan Vs. Kalaiselvam	December 1, 1994
GANAPATHY AMMAL Vs. CHANDARESAN	September 6, 1994
GANDHI RURAL DEVELOPMENT EDUCATIONAL TRUST Vs. GOVERNMENT OF TAMIL NADU	August 10, 1994
GANESAN Vs. RASAMMAL	March 30, 1994
GANESAN Vs. STATE	October 7, 1994
GANESAN TRADERS Vs. UNION OF INDIA	June 13, 1994
GANGA DEVI Vs. STATE OF TAMIL NADU	February 28, 1994
GANGA ENGINEERING WORKS Vs. GANGA FOUNDRY	August 12, 1994
GEM CABLES AND CONDUCTORS LIMITED Vs. COLLECTOR OF CUSTOMS HYDERABAD	February 17, 1994
GENERAL ADVERTISING AGENCIES T NAGAR MADRAS Vs. DISTRICT COLLECTOR MADRAS DISTRICT MADRAS	July 25, 1994
GENERAL MANAGER EID PARRY INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT	June 25, 1994
GEORGE THOMAS Vs. TAX RECOVERY OFFICER	September 6, 1994
GITA ALIAS GITA RAVI Vs. MARY JENET JAMES ALIAS M J JAMES	November 17, 1994
GNANADURAI Vs. SUSEELAMMAL	September 27, 1994
GNANASEKAR Vs. STATE BY INSPECTOR OF POLICE, POONAMALLEE	February 4, 1994
GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES IV	October 6, 1994
GOLDEN GLUE FACTORY Vs. M HAROON RASHEED SAHIB	November 11, 1994
GOMATHI Vs. VIJAYARAGHAVAN	March 11, 1994
GOOD LUCK TRAVELS Vs. JOINT SECRETARY CPY AND CHIEF PASSPORT OFFICER NEW DELHI	June 23, 1994
GOODLASS NEROLAC PAINTS LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE MADRAS IV	March 21, 1994
GOPAL ENGINEERING WORKS Vs. THANGARAJ C P ITO SECOND	March 11, 1994
GOPALA KRISHNAN Vs. STATE OF MADRAS	February 25, 1994
GOPALAKRISHNAN Vs. STATE	February 25, 1994
GOPALAN Vs. STATE OF TAMIL NADU	November 1, 1994
GOPATHY Vs. SESHACHALU NAIDU	September 29, 1994
GOPU TRANSPORT Vs. THE REGIONAL TRANSPORT OFFICER	January 11, 1994
GOVERNMENT OF TAMIL NADU Vs. P IIEPZI VIMALABAI	September 28, 1994
GOVERNMENT OF TAMIL NADU Vs. S PALAYAM	August 10, 1994
GOVINDAN Vs. STATE OF TAMIL NADU	February 17, 1994
GOVINDAN ALIAS SADAYAN Vs. STATE OF TAMIL NADU	January 5, 1994
GREAT SUCCESS MARITIME AND TRADING CO PVT LTD Vs. RAJ MARITIMES	August 16, 1994
GUNASEKARAN Vs. VEERABADHRAN	March 11, 1994
H M BROTHERS PRIVATE LIMITED Vs. R MONSING	February 3, 1994
HABIBUNNISA AKTHAR Vs. S AND S INDUSTRIES AND ENTERPRISES LTD	January 12, 1994
HAHNEMAN Vs. STATE	January 28, 1994
HANEEFA M S Vs. AGRICULTURAL INCOME TAX OFFICER	January 19, 1994
HANSA Vs. B MURALIDHARAN	January 10, 1994
HANUMAN VAHANA PANCHAPARVA KATTALAI ATTACHED TO SRI VENKATACHALAPATHI PERUMAL TEMPLE PULIVALAM Vs. B P SUBRAMANIAN	April 5, 1994
HARIHARAN PAPER TRADER Vs. DEPUTY COMMERCIAL TAX OFFICER II	April 5, 1994
HARIHARAPUTHRA PLANTATIONS LIMITED Vs. STATE OF TAMIL NADU	October 24, 1994
HARIKRISHNAN Vs. GOVERNMENT OF TAMIL NADU	February 2, 1994
HARIRAMAN Vs. STATE THRO VIGILANCE AND ANTI CORRUPTION MADRAS	October 18, 1994
HEAT TRANSFER DEVELOPMENTS Vs. STATE OF TAMIL NADU	June 25, 1994
HEMACHANDRA REDDY Vs. SUPERINTENDING ENGINEER CIVIL I AND GENERAL NORTH MADRAS THERMAL POWER PROJECT MADRAS	September 22, 1994
HIMA BINDU (MINOR) Vs. THE PRINCIPAL, PONDICHERRY ENGINEERING COLLEGE PILLAICHAVADI, PONDICHERRY AND ANOTHER	December 8, 1994
HINDUSTAN PETROLEUM CORPORATION LIMITED APPLICANT Vs. ELITE OPTICAL INDUSTRIES	August 2, 1994
HINDUSTAN PETROLEUM CORPORATION LTD GOVERNMENT OF INDIA UNDERTAKING Vs. A K ANNADURAI	February 18, 1994
IDEAL GARDEN COMPLEX PRIVATE LIMITED Vs. VIJAI AGENCIES SALEM 4	October 26, 1994
INCOME TAX OFFICER Vs. ARIHANT TRUST	August 17, 1994
INDIA CEMENTS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TIRUNELVELI	October 7, 1994
INDIAN COMMERCE AND INDUSTRIES COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 28, 1994
INDIAN COMMERCE AND INDUSTRIES PRIVATE LTD HAVING ITS REGISTERED OFFICE MADRAS Vs. SWADHARMA SWARAJYA SANGHA	October 3, 1994
INDIAN STEEL ROLLING MILLS LIMITED Vs. UNION OF INDIA	February 15, 1994
INDIRA Vs. KARTHIKEYAN	February 2, 1994
INDIRA DEVI Vs. COMMISSIONER OF INCOME TAX	January 12, 1994
INDO SWISS EXPORTS LTD. Vs. IND BANK AND OTHERS	March 16, 1994
IRUDHIA IRUDAYANATHAN Vs. STATE OF TAMILNADU	March 25, 1994
ITA DÏ¿½MONTE Vs. STATE	February 3, 1994
J JAYALAKSHMI Vs. M/S VASAVI TRANSPORT KULITHALAI	September 27, 1994
J M MALHOTRA AND V R RAMARAJU Vs. UNION OF INDIA	September 19, 1994
J P CHANDRA BOSE Vs. V PALANI INSPECTOR OF POLICE	February 15, 1994
J R OFFSET PRINTERS OR PARTNERSHIP FIRM Vs. COMMISSIONER OF LABOUR I TEYNAMPET	April 8, 1994
J SAMPATH KUMAR Vs. BAR COUNCIL OF INDIA	September 28, 1994
J.K.S.MANICKAM Vs. THE INSPECTOR OF POLICE, KUMARA PALAYAM, SALEM DISTRICT AND THE COMMISSIONER OF POLICE, KANPUR CITY, U.P. STATE	July 25, 1994
JACOB KOSHY Vs. APPELLATE AUTHORITY	October 21, 1994
JAIKUMAR RAJ Vs. STATE OF TAMIL NADU	April 26, 1994
JAMBAGALAKSHMI KRISHNAN Vs. P C MARTIN	April 27, 1994
JAYA SOAP WORKS Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	August 1, 1994
JAYABALAN AND 6 OTHERS S Vs. STATE, BY SUB-INSPECTOR OF POLICE	June 22, 1994
JAYABHARATHI MATCH WORKS Vs. GOVERNMENT OF INDIA	March 3, 1994
JAYAKRISHNA TRADING COMPANY Vs. KANDASAMY WEAVING FACTORY AND CO	December 20, 1994
JAYAKUMAR KALLATH Vs. PREMA VIDHYATHARAN	August 24, 1994
JAYALAKSHMI NATARAJ Vs. JEENA AND COMPANY	October 6, 1994
JAYARADHA Vs. A N MAHALINGAM	November 24, 1994
JAYARAMAN Vs. STATE OF TAMIL NADU	April 8, 1994
JEEVA TRANSPORT CORPORATION LIMITED Vs. N SUBRAMANI	December 1, 1994
JEYPORE SUGAR COMPANY LIMITED Vs. UNION OF INDIA	January 21, 1994
JOHN LOUIS Vs. G RAMACHANDRAN	November 17, 1994
K ANBAZHAGAN Vs. M KANNAPPAN	April 26, 1994
K ARIVANANTHAPANDIAN Vs. NADAR MAHAJANA SANGAM S VELLAICHAMY	July 20, 1994
K ARUMUGHAVELU Vs. TAMIL NADU ELECTRICITY BOARD	April 22, 1994
K CHANDRAN Vs. CHELLAPPA MUDALIAR	December 8, 1994
K DANDAYUTHAM CHETTIAR Vs. S M E RAMASAMY	July 1, 1994
K GOVINDASAMY Vs. DHANAM AMMAL	July 29, 1994
K K ANANDAM AMMAL Vs. UNION OF INDIA	April 7, 1994
K KANAKARATHNAM Vs. A PERUMAL	April 6, 1994
K L KARIBEERAN Vs. STATE OF TAMIL NADU	July 8, 1994
K M A ABDUL KABEER Vs. ENFORCEMENT DIRECTORATE	April 21, 1994
K M ABDUL HAI AND SONS Vs. ALAGARSAMY, INCOME-TAX OFFICER	March 15, 1994
K M EBRAHIM Vs. DISTRICT REGISTRAR OFFICE OF THE DISTRICT REGISTRAR KANCHEEPURAM	July 21, 1994
K MANOHARAN Vs. DIG OF POLICE SPECIAL TASK FORCE SRIMALAI MATHESWARAN HILLS	March 11, 1994
K MARIAPPAN Vs. TMT RANGANAYAKI	March 4, 1994
K MOHAMMED YACUB DIED Vs. M VARADARAJAN	February 23, 1994
K MURUGESAN Vs. STATE OF TAMIL NADU	March 10, 1994
K N SANKARANARAYANAN Vs. CONSULTATIONS AND SERVICES PRIVATE LIMITED	January 28, 1994
K NACHIMUTHU Vs. STATE	February 11, 1994
K P ABDUL MAJEED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE PREVENTIVE	August 9, 1994
K P SRINIVASAN Vs. K BABU	February 22, 1994
K PALANISAMY Vs. INSPECTOR OF POLICE TIRUPPUR	January 24, 1994
K R KRISHNAN Vs. P SHANMUGAM	November 11, 1994
K R S A KARUPPAN CHETTIAR AND COMPANY Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	February 21, 1994
K R SANTHANAM Vs. STATE	January 27, 1994
K R SATHYANARAYANA RAO Vs. K R VENKOBA RAO	October 26, 1994
K R SV KR KARUPPAN CHETTIAR Vs. WEALTH TAX OFFICER	January 12, 1994
K R VELUCHAMY NAIDU Vs. K VISWANATHAN	July 5, 1994
K R VITTAL RAMAN INSPECTOR OF POLICE AYYANAVARAM POLICE STATION MADRAS Vs. K MATHEWS	May 3, 1994
K RAMAKRISHNAN Vs. M M RAJENDRAN	September 7, 1994
K RAMAN Vs. EXECUTIVE OFFICER TOWN PANCHAYAT P METTUPALAYAM PERIYAR DISTRICT	September 13, 1994
K RAMASAMY PROP RAMAVILAS BUS SERVICE SALEM Vs. T P THANGARAJ PROP THIRUMURUGAN BUS SERVICE TIRUCHENGODE	July 14, 1994
K REVATHY Vs. HIGH COURT OF JUDICATURE AT MADRAS	February 22, 1994
K RUKMANI Vs. B N RAJARAJESWARI	October 21, 1994
K S A SUBRAMANIA CHETTIAR Vs. SENTHILKUMAR MINOR	April 6, 1994
K S MAHADEVAN Vs. MRS MEENAKSHI	August 31, 1994
K S THANGAPANDIAN Vs. JAYAPAL	August 30, 1994
K SALLIAPPA PILLAI Vs. STATE	February 11, 1994
K SENGODAN Vs. K DHARMALINGAM	December 22, 1994
K SOOSALRATHNAM Vs. DIVISIONAL ENGINEER NATIONAL HIGHWAYS CIRCLE TIRUNELVELI	July 26, 1994
K SUBRAMANIAM Vs. STATE	October 31, 1994
K SUNDARADOSS Vs. CHIEF EXECUTIVE OFFICER TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD MADRAS	November 15, 1994
K THIRUMALAINAMBI Vs. UNION MINISTRY FOR SOCIAL WELFARE SASTHRI BHAVAN NEW DELHI	August 30, 1994
K UMAMAHESH Vs. STATE OF TAMIL NADU	July 22, 1994
K UPPUSWAMI NAINAR Vs. DISTRICT REVENUE OFFICER THIRUVANNAMALAI	October 26, 1994
K V IYER Vs. COMMISSIONER OF INCOME TAX	November 10, 1994
K V K JANARDHANAN Vs. STATE OF TAMIL NADU	March 10, 1994
K V PRABAKARAN Vs. MAHESWARAN	June 27, 1994
K V SHEKAR Vs. STATE OF TAMIL NADU	January 6, 1994
K VAITHIANATHAN AND Vs. UNION OF TERRITORY OF PONDICHERRY	February 17, 1994
K. CHINNATHAMBI Vs. THE ADDITIONAL SECRETARY TO GOVERNMENT, PUBLIC (SC) DEPT.	March 21, 1994
K. JAYAPAL ETC. ETC. Vs. STATE TRANSPORT APPELLATE TRIBUNAL, MADRAS	August 3, 1994
K. RAJAMMAL Vs. B. THIRUGNANAMURTHY	November 7, 1994
K. VASUDEVAN Vs. JAFFER ABDUL RAHMAN SAIT	September 14, 1994
K.G. SRINIVASAN AND OTHERS Vs. P. SHANMUGAM AND OTHERS	October 28, 1994
K.N. KRISHNAMOORTHY Vs. AGRICULTURAL OFFICER (Q.C), METTUPALAYAIN	June 24, 1994
KADAMBARI ENTERPRISES P LIMITED Vs. MALLIKESWARI	December 16, 1994
KAIRUNNISSA BEGUM Vs. ABDUL RAZACK	November 11, 1994
KALI AERATED WATER WORKS Vs. UNION OF INDIA	December 16, 1994
KALIAMMAL Vs. SATHIAH	January 27, 1994
KALIAPERUMAL NAIDU Vs. KUPPUSWAMI NAIDU	March 24, 1994
KALIYAPERUMAL Vs. STATE	March 9, 1994
KALYANASUNDARAM Vs. STATE	April 25, 1994
KAMASHI Vs. A RADHAKRISHNAN	February 17, 1994
KAMATCHI LAMINATION PRIVATE LIMITED Vs. STATE OF TAMIL NADU	June 13, 1994
KANCHANA Vs. SRINIVASAN, AND OTHERS	August 17, 1994
KANCHANA KAMALANATHAN Vs. NAGARAJ	April 22, 1994
KANDASAMY Vs. R CHINNAPPA GOTINDER	January 10, 1994
KANDASAMY GOUNDER Vs. STATE OF TAMIL NADU AND ANOTHER	August 24, 1994
KANDASAMY GOUNDER Vs. RAGHAVA UDAYAR AND OTHERS	April 22, 1994
KANDAVEL Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU PUBLIC SC DEPARTMENT	September 8, 1994
KANDAVEL INDUSTRIES Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	February 28, 1994
KANNAN Vs. STATE	September 28, 1994
KANNAN Vs. STATE	November 23, 1994
KANNAN ALIAS KRISHNA RAJAN Vs. R A VARADARAJAN	October 25, 1994
KANTHIMATHY PLANTATIONS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	October 27, 1994
KARADI ALIAS SEKAR Vs. STATE OF TAMIL NADU	March 3, 1994
KARAPPUSAMY PILLAI AND OTHERS Vs. SWAMI SUBRARNANIA CHETTIAR	February 17, 1994
KARPAGAMBAL MILLS LIMITED Vs. FIRST ADDITIONAL CITY CIVIL COURT (EMPLOYEES STATE INSURANCE CORPORATIONOURT)	August 9, 1994
KARTHIKEYA TOURING THIRAI ARANGAM Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT HOME DEPARTMENT MADRAS	October 28, 1994
KATHLEEN PRIO SALDHANHA Vs. STATE OF TAMIL NADU	October 19, 1994
KERALA CHLORATES AND CHEMICALS LIMITED Vs. STATE OF TAMIL NADU	October 19, 1994
KHADER BATCHA SAHIB Vs. HIMERA BEGUM	September 2, 1994
KHATHIJA BEEVI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	January 21, 1994
KHATHIJA BEEVI Vs. CONTROLLER OF ESTATE DUTY ASST	January 21, 1994
KISHINCHAND CHELIARAMS INDIA P LIMITED Vs. G VARADAPPA	October 19, 1994
KOLINJIPPAN Vs. STATE OF TAMIL NADU	March 3, 1994
KOMARAPALAYAM KONGU POWER LOOM URIMAIYALARGAL SANGAM Vs. UNION OF INDIA	August 4, 1994
KOTHARI INDUSTRIAL CORPORATION LIMITED Vs. LAZOR DETERGENTS PRIVATE LIMITED	July 28, 1994
KOTHARI INDUSTRIAL CORPORATION LIMITED Vs. LAZOR DETERGENTS PRIVATE LIMITED	April 7, 1994
KRISHNASAMY THEVAR Vs. STATE	April 4, 1994
Krishnaswamy Thevar and Ors. Vs. State: by Inspector of Police,Maniyachi Circle	April 4, 1994
KUMARA PILLAI Vs. SOMASEKARAN NAIR	November 14, 1994
KUNJURAMAN NAIR Vs. MANAGING DIRECTOR NESAMONY TRANSPORT CORPORATION LIMITED NAGERCOIL KANNIYAKUMARI DISTRICT	October 21, 1994
KUPPUSWAMI PILLAI Vs. SUBRAMANIAM	February 14, 1994
L A BUILDCRS PRIVATE LIMITED Vs. SHRILCKHA THEATRES PRIVATE LIMITED FORMERLY KNOWN AS SHRI KANAKADHARA THEATRES PRIVATE LIMITED	August 12, 1994
L ALAGUSUNDARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	January 12, 1994
L MANI Vs. KANDAN FINANCE	February 25, 1994
L RAMAKRISHNAN CHETTIAR Vs. L RMK NARAYANAN ALIAS LAKSHMI NARAYANAN	August 25, 1994
L VINAYAGAM Vs. STATE OF T N	September 17, 1994
L. MANICKA MUDALIAR Vs. K.V. ANNAMALAI	October 25, 1994
LAKSHMI Vs. DEPUTY SUPERINTENDENT OF POLICE	March 4, 1994
LAKSHMI MILLS COMPANY LIMITED Vs. KALPAKA TRANSPORT COMPANY PRIVATE LIMITED	July 8, 1994
LAKSHMIRAMAPANDIARAJ DIED Vs. STATE OF TAMIL NADU	December 7, 1994
LARSEN AND TOUBRO LIMITED Vs. R SIVAKUMAR	July 28, 1994
LAXMANDAS C T Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	March 25, 1994
LEEMA RESORTS PRIVATE LIMITED Vs. SURYAKANT C G	November 8, 1994
LILLY BAI Vs. CHINNA THAI	December 23, 1994
LIPTON INDIA LIMITED Vs. ASSISTANT COMMISSIONER CT CENTRAL ASSESSMENT CIRCLE I GREAMS ROAD MADRAS	January 7, 1994
LUCAS INDIA SERVICE LTD Vs. LABOUR COURT	October 5, 1994
LUCKY MILLS Vs. STATE OF TAMIL NADU	October 27, 1994
M A RAHIM Vs. ARVIND LABORATORIES	September 8, 1994
M ARASAL CHERTY Vs. MANONMANI	September 24, 1994
M ARASAL CHETTY ALIAS THAMILARASAN Vs. MANONMANI	September 27, 1994
M AYYASWAMI Vs. S P GANESAN	July 13, 1994
M BOSE EX S G 7211162 C I S F 44/45 BESANT ROAD CHOKKIKULAM MADURAI 625 002 Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE NEW DELHI	July 15, 1994
M C CHINNAIAH Vs. T KESAVAKONAR CORRESPONDENT AND SECRETARY SELVA DAMODHARAN HIGHER SECONDARY SCHOOL PALAKKARAI TRICHY	August 17, 1994
M CHELLASWAMY Vs. STATE OF TAMIL NADU & ORS	October 19, 1994
M CHELLIAH Vs. STATE OF TAMIL NADU	August 2, 1994
M GNANA VANITHA MARY CORRESPONDENT ANNAI MARY TEACHER TRAINING INSTITUTE PANRUTI SOUTH ARCOT DISTRICT Vs. JOINT DIRECTOR OF SCHOOL EDUCATION MADRAS	January 31, 1994
M GOVINDARAJA NAICKCR Vs. RAMANUJA NAICKER	March 28, 1994
M JAYARAMAN Vs. M SANTHI	October 21, 1994
M K CHANDRAKANTH Vs. KANNAN	January 17, 1994
M K KUPPURAJ Vs. INCOME TAX OFFICER	March 24, 1994
M K P VELLAIN CHETTIAR DIED Vs. ANDAVAR AND CO A REGISTERED PARTNERSHIP FIRM THROUGH ITS MANAGING PARTNER PL M NAGAPPAN	February 9, 1994
M K RAGHAVAN Vs. M K SARATHY	July 13, 1994
M KARUNANIDHI Vs. STATE OF TAMIL NADU	February 4, 1994
M KRISHRIAN Vs. REGIONAL TRANSPORT AUTHORITY NORTH ARCOT DISTRICT AT VELLORE	March 1, 1994
M LOGANATHAN Vs. ASSISTANT DIRECTOR	April 27, 1994
M MANOHARAN Vs. GANDHIMATHI	March 29, 1994
M MANOHARAN Vs. DISTRICT MAGISTRATE AND COLLECTOR CHINGLEPUT M G R DISTRICT	December 14, 1994
M MUTHUPALANI Vs. M D KANNAN	July 8, 1994
M N K AND COMPANY Vs. STATE OF TAMIL NADU	November 29, 1994
M P N NACHIAMMAI ACHI RUBY TANNERY Vs. G RANGASAMY	September 30, 1994
M POOMALAI Vs. SPECIAL TRIBUNAL FOR CO OPERATIVE CASES AT MADRAS	January 20, 1994
M PRABHULAL Vs. ASSISTANT DIRECTOR REVENUE INTELLIGENCE TIRUCHY	March 2, 1994
M RANKA Vs. STATE OF TAMIL NADU	April 21, 1994
M S M COMPANY PAINTS Vs. T GOVINDARAJAN INCOME TAX OFFICER	August 18, 1994
M S N SUNDARAMPILLAI AND CO Vs. N PALANISWAMY	August 2, 1994
M S SUNDARAM Vs. MADURAI SOLAIBADRA IYER	April 28, 1994
M SAMBANDAM Vs. M CHOCKALINGAM	August 16, 1994
M SAMPATHRAJ BOTHRA NAME AMENDED AS PER ORDER IN E A NO 278 OF 1987 DATED 28 1 1987 Vs. THIRUVENGADAM	July 8, 1994
M SELVARAJAN Vs. C POLYCARP PANCHARATHNAM UNITED INDIA INSURANCE CO LTD TRICKY	August 22, 1994
M SHAMSUNDAR Vs. MADRAS FERTILIZERS LTD	July 7, 1994
M SUBRAMANIAM Vs. P RATHINAKUMAR	September 22, 1994
M SUNDARARAJAN Vs. APPROPRIATE AUTHORITY	July 28, 1994
M THULASIDASS Vs. K GOVINDARAJU	September 29, 1994
M V THOMAS Vs. S I T STATE SPECIAL INVESTIGATION TEAM RAJIV GANDHI MURDER CASE SPECIAL COURT POONAMALLEE	April 21, 1994
M Y MOHAMED ISMAIL Vs. SASHI SACHDEV M/S BHARAT SURGICAL CORPORATION MADRAS	June 25, 1994
M. CHELLASWAMY Vs. STATE OF TAMIL NADU AND ORS.	October 19, 1994
M. KANNAN Vs. GOVT. OF TAMIL NADU REP. BY THE SECRETARY TO GOVT. EDUCATION DEPARTMENT,	April 29, 1994
M. SHAHAR BANU Vs. M. UMAR AND ANOTHER	March 30, 1994
M. SIVANATHAN Vs. THE ASSISTANT COLLECTOR/EXECUTIVE MAGISTRATE, POLLACHI, COIMBATORE DISTRICT AND	April 7, 1994
M. THIAGARAJAN Vs. INSPECTOR OF POLICE CBI (GOW), SPE, MADRAS	July 4, 1994
M.R. PRATAP Vs. ASSISTANT REGISTRAR OF COMPANIES	August 19, 1994
MADALAIMUTHU Vs. STATE	March 25, 1994
MADAN MOHAN Vs. R PANDIYAN	August 12, 1994
MADHANAGOPAL AND ANOTHER Vs. KRISHNA RAO	October 6, 1994
MADHAVAN VYDIAR Vs. AJITH SIMHAN	January 14, 1994
MADHU Vs. OMEGA PIPES LIMITED	January 18, 1994
MADRAS CITIZENS PROGRESSIVE COUNCIL Vs. HONOURABLE PRESIDENT OF INDIA	January 5, 1994
MADRAS ENNORE FOUNDRY LIMITED Vs. AYYANAR ALUMINIUM STEEL ROLLING MILLS	June 29, 1994
MADRAS LABOUR UNION Vs. BINNY LTD	August 26, 1994
MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. TINT KARMAL	December 9, 1994
MADRAS RACE CLUB Vs. COMMISSIONER OF INCOME TAX	January 12, 1994
MADRAS UNIVERSITY TEACHERS Vs. CHANCELLOR UNIVERSITY OF MADRAS RAJ BHAVAN MADRAS	October 4, 1994
MADURA CHIT AND INVESTMENTS PRIVATE LIMITED Vs. INCOME TAX OFFICER	January 4, 1994
MAHALINGAM Vs. STATE REP	February 28, 1994
MAHAVEER METAL INDUSTRIES Vs. STATE OF TAMIL NADU	October 18, 1994
MAIJA AMMAL Vs. S P MABOOB MOHAMMED DIED	January 7, 1994
MAILSAMI Vs. STATE	March 21, 1994
MALA RAMESH Vs. COMMISSIONER OF INCOME TAX	September 6, 1994
MALAYA GOUNDER Vs. PALANISAMY	November 28, 1994
MALAYALAM Vs. STATE OF TAMIL NADU	April 26, 1994
MALLAMMA AND ANOTHER Vs. BRANCH MANAGER, CENTRAL BANK OF INDIA	February 16, 1994
MALLESWARA FINANCE AND INVESTMENTS COMPANY P LIMITED AND SHOE SPECIALITIES PRIVATE LIMITED Vs. COMPANY LAW BOARD	September 27, 1994
MALLESWARA FINANCE AND INVESTMENTS COMPANY PRIVATE LIMITED Vs. COMPANY LAW BOARD VTH FLOOR A WING NEW DELHI	May 10, 1994
MALLIKA RANI Vs. D S RAJENDRAN	August 22, 1994
MANAGER CANARA BANK Vs. MANORANJITHAM	August 9, 1994
MANAGING DIRECTOR THANTHAL PERIYAR TRANSPORT CORPN VILLUPURAM Vs. K C KARTHIYAYINI	February 16, 1994
MANI Vs. RENT CONTROLLER PRINCIPAL DISTRICT MUNSIF TINDIVANAM	July 27, 1994
MANICKAM Vs. STATE OF TAMIL NADU	February 14, 1994
MANIKA UDAYAR Vs. D A MUSTAFA	October 29, 1994
MANIMEKALAI Vs. CHAPALDAS KALYANJI SANGHVI	February 2, 1994
MANIVANNAN PROP SATYA HOISERY GARMENTS Vs. EVER KING GARMENTS	January 5, 1994
MANMOHAN MALHOTRA Vs. ABDUL SALAM	January 11, 1994
MANONMANI MUTHUSWAMI Vs. STATE	December 22, 1994
MARAYEE Vs. RAJU	August 11, 1994
MARIA MERCY VIRGENIA Vs. LAZAR	August 18, 1994
MARIAM MISRIA Vs. TAX RECOVERY OFFICER	March 24, 1994
MARIASOOSAI Vs. CLARA MARY	August 22, 1994
MARIASTELLA Vs. RAJARAJAN	February 11, 1994
MARIYA FRANCIS AND ANOTHER Vs. PETER AND OTHERS	March 30, 1994
MARIYAMMAL Vs. SATHU SARAVANAN TRUSTEE VELLAICHAMY MADALAYAM MADURAI	December 23, 1994
MARIYAYEE AMMAL Vs. VADAMALAI	April 15, 1994
MARZOOK RAHMAN Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE NEW DELHI	August 26, 1994
MAYILANANDAM ITO Vs. SELVAM BROTHERS	March 19, 1994
MEDOPHARAM Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS	December 14, 1994
MEDOPHARM Vs. COLLECTOR OF CENTRAL EXCISE	December 14, 1994
MEDOPHARMA Vs. SUPDT OF CENTRAL EXCISE MADRAS	January 27, 1994
MEENA A BHARWANI Vs. UNION OF INDIA	March 10, 1994
MEENAKSHI SUNDARESWARAR Vs. CHELLAPPAPERUMAL PILLAI	June 24, 1994
MEENAMBAL Vs. SELVI BABY	November 15, 1994
METAL BOX INDIA LIMITED Vs. MADRAS TELEPHONES	August 25, 1994
METAL BOX INDIA LIMITED Vs. STATE OF TAMIL NADU	October 21, 1994
METAL POWDER COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI	October 31, 1994
MEYYAPPA VELAR Vs. TAMIL NADU TEMPLE ADMINISTRATION BOARD MADRAS	December 2, 1994
MGT OF ASHOK LEYLAND LTD Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT AND	September 1, 1994
MICRONOVA PHARMACEUTICALS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE (APPEALS)	November 1, 1994
MINI Vs. JAMES KOSHY ALEXANDER	August 17, 1994
MINOR S SATISHCHANDRAN Vs. STATE OF TAMIL NADU	October 25, 1994
MODERN FOOD PRODUCTS Vs. USHODAYA ENTERPRISES LIMITED	September 7, 1994
MOHAMED I UNJAWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX CITY CIRCLE VI 1 MADRAS	September 1, 1994
MOHAMED I UNJAWALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 1, 1994
MOHAMED NAGOOR MEERAN Vs. STATE	September 27, 1994
MOHAMED ROWTHER Vs. S S RAJALINGA RAJA	March 29, 1994
MOHAMED SAIT Vs. LOCAL HEALTH AUTHORITY MELUR MUNICIPALITY	December 21, 1994
MOHAMMAD HANIFA Vs. APPELLATE TRIBUNAL FOR FORFEITED PROPERTY	July 26, 1994
MOHAMMED GONI Vs. S RATHINAVEL	April 6, 1994
MOHAMMED RIZWI AND AMEER SULTAN Vs. STATE	July 6, 1994
MOHAMMED SIDDIQUE AND CO Vs. GHANSHAMDAS	June 27, 1994
MOHAN N Vs. INCOME TAX OFFICER	December 15, 1994
MOHANARAM CHETTIAR Vs. K V SANTHANAM	January 6, 1994
MOOKANDI @ GANESAN Vs. STATE BY PUBLIC PROSECUTOR	March 4, 1994
MR. GOVARDHAN DIRECTOR GENERAL, COMBAT VEHICLES AND RESEARCH ESTABLISHMENT, AVADI Vs. DEPUTY COMMISSIONER OF LABOUR II MADRAS AND ANR.	November 29, 1994
MRS. DHANALAKSHMI AMMAL Vs. UNION OF INDIA AND ANOTHER	September 22, 1994
MRS. G. GODAVARI Vs. STATE OF TAMIL NADU	January 3, 1994
MUNI NAIDU Vs. M L MUBARAK BASHA	November 8, 1994
MUNIAN Vs. STATE	October 27, 1994
MUNU ADHI Vs. VETTIVER @ ETTISINGH	January 12, 1994
MUNUSWAMY Vs. S S NATHAN	November 18, 1994
MURUGA HOME INDUSTRIES Vs. GOVERNMENT OF TAMIL NADU	September 23, 1994
MURUGAN @ VELMURUGAN Vs. STATE BY STATION HOUSE OFFICER, KOTTACHERRY POLICE STATION KARAIKAL	April 4, 1994
MURUGAN ALIAS MURUGESAN ALIAS MUTTAKOSE Vs. STATE	March 15, 1994
MURUGAN TALKIES Vs. UNION OF INDIA UOI	November 24, 1994
MURUGANANDAM Vs. STATE	September 2, 1994
MURUGESAN Vs. UNITED INDIA INSURANCE COMPANY LTD 7 A WEST VELI STREET MADURAI	September 6, 1994
MURUGESAN @ MURUGAN Vs. STATE REP. BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND ANOTHER	March 18, 1994
MUTHUKRISHNAN Vs. STATION HOUSE OFFICER TOWN POLICE STATION KARAIKAL	September 22, 1994
MUTHUSAMY Vs. THE STATE OF TAMIL NADU REP. BY THE INSPECTOR OF POLICE	July 27, 1994
MUTHUSAMY Vs. THE STATE OF TAMIL NADU	July 22, 1994
MYSORE PETRO CHEMICALS LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS	March 17, 1994
N BALARAMA REDDY Vs. SARATHY ENTERPRISES	June 22, 1994
N C SRINIVASAN Vs. INCOME TAX OFFICER	February 2, 1994
N D RAMANUJAM Vs. COLLECTOR OF MADRAS	April 28, 1994
N DAMODARAN NAICKER Vs. JANAKI ANIMAL	September 12, 1994
N K MOHNOT Vs. COMMISSIONER OF INCOME TAX	January 24, 1994
N KASINATHA PERUMAL Vs. COMMISSIONER KOVILPATTI MUNICIPALITY KOVILPATTI TIRUNELVELI DISTRICT	December 2, 1994
N KRISHNAMURTY Vs. MANAGEMENT OF STATE BANK OF INDIA	October 18, 1994
N KRISHNASWAMY REDDIAR Vs. MANICKAVASAGAM	November 25, 1994
N MANI Vs. CCIT ADMINISTRATION	January 12, 1994
N MASILAMANI Vs. KUTTY NAIR DIED	August 11, 1994
N MOHAMBARAM Vs. C K C M KADER SHAH	November 11, 1994
N MOHAN LEGAL HEIR OF THE LATE G S NATARAJA CHETTIAR Vs. INCOME TAX OFFICER	December 15, 1994
N MUTHU GOUNDER Vs. O JAGADEESH	May 10, 1994
N MUTHURAMAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES CUDDALORE	March 22, 1994
N P N NACHIAMMAL ACHI Vs. G RANGASAMY MEMBER-SECRETARY TAMIL NADU POLLUTION CONTROL BOARD	September 13, 1994
N PONNUMUTHU NADAR Vs. STATE OF TAMIL NADU	February 2, 1994
N S RAJA BATHER MUDALIAR Vs. GOVERNMENT OF TAMIL NADU	August 11, 1994
N S ZIYAUDDIN AHEMED AND Vs. UNION OF INDIA	November 15, 1994
N SATHYABOOSHANAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADRAS	February 4, 1994
N SIVALINGAM Vs. A V CHANDRAIYER	January 21, 1994
N SIVARAJ Vs. LOGANATHAN	April 22, 1994
N T THULASI Vs. STATE OF TAMIL NADU	October 24, 1994
N V JAGANNATHAN Vs. AMRUT GOWRI	January 5, 1994
N V KUMARAN Vs. STATE	August 3, 1994
N VELAYUTHAM Vs. GANESH STEEL SYNDICATE	March 8, 1994
N VENKATESWARI Vs. STATE OF TAMIL NADU	November 23, 1994
N. KASINATHA PERUMAL Vs. THE COMMISSIONER, KOVILPATTI MUNICIPALITY, KOVILPATTI, TIRUNELVELI DISTRICT	October 2, 1994
N. MANGALCHAND VAID AND ORS. Vs. THE SPECIAL SECRETARY TO GOVERNMENT OF TAMIL NADU PUBLIC WORKS DEPARTMENT (ELECTRICITY) AND ORS.	July 11, 1994
N. RAMACHANDRAN AND ANOTHER Vs. STATE, BY SUB INSPECTOR OF POLICE, CIVIL SUPPLIES	November 16, 1994
NADAR MAHAJANA SANGATN S VELLAICHAMY NADAR COLLEGE MADURAI Vs. DISTRICT REGISTRAR ADMINISTRATION SOCIETIES MADURAI	July 11, 1994
NAGALAKSHMI Vs. THIRUGNANASAMBANDAM ALIAS GNANAM	July 12, 1994
NAGAPPPA CHETTIAR AND ANOTHER Vs. RAMASWAMI PILLAI (DIED) AND OTHERS	September 23, 1994
NAGARAJAN Vs. STATE	July 7, 1994
NAGASWAMI Vs. STATE	September 16, 1994
NAGENDRAN Vs. STATE OF TAMIL NADU	October 19, 1994
NANGAYAR AMMAL Vs. KANTHI RAJAN	June 25, 1994
NARASIMHAN Vs. PONNAMMAL	March 7, 1994
NATARAJA TRADING COMPANY Vs. K MANOHAR	November 11, 1994
NATARAJAN Vs. D PERIYASAMY GOUNDER AND COMPANY	July 4, 1994
NATIONAL INSURANCE COMPANY LIMITED Vs. KALAI SELVI	October 24, 1994
NAVANEETHAM Vs. S S JAYARAMA PILLAI	August 23, 1994
NAZIMUNNISSA BEGUM Vs. ABDUL MAJEETH	December 20, 1994
NELLAI MAAVATTA OPPANDHA BEEDI THAYARIPARIGAL SANGAM Vs. COLLECTOR OF CENTRAL EXCISE	January 5, 1994
NEW BANK OF INDIA NOW KNOWN AS AND MERGED WITH PUNJAB NATIONAL BANK KILPAUK BRANCH MADRAS Vs. OFFICIAL ASSIGNEE HIGH COURT MADRAS	March 10, 1994
NILGIRI FINANCE AND HIRE PURCHASE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 22, 1994
NISCHOLAS NWOKENKWO Vs. KENNETH 0 OHIA BUSH	April 7, 1994
NITHYA Vs. UNIVERSITY OF MADRAS	September 14, 1994
O ARUMUGAM Vs. STATE	February 25, 1994
OBEROI ASSOCIATED HOTELS LIMITED Vs. COMMERCIAL TAX OFFICER	March 7, 1994
OFFICIAL RECEIVER COIMBATORE Vs. A RAMALINGAM	October 18, 1994
OONJA ALIAS LAKSHMIAMMAL Vs. STATE OF TAMIL NADU	October 18, 1994
ORIENTAL HOTELS LIMITED OWNING TAJ COROMANDEL HOTEL Vs. PARAMESWARI DEVI PROPRIETRIX SANTHOSH JEWELLERS MADRAS	March 30, 1994
ORIENTAL INSURANCE CO. LTD. Vs. PONNAMMAL AND OTHERS	August 25, 1994
ORIENTAL INSURANCE COMPANY LIMITED Vs. INDIRANI	August 4, 1994
ORIENTAL INSURANCE COMPANY LIMITED BRANCH OFFICE GOBIEHETTIPALAYAM Vs. JALAJA	October 20, 1994
P A RANI Vs. K G KRISHNAN	March 10, 1994
P A SALEEM Vs. STATE OF MADRAS	July 13, 1994
P ARUMUGHAM Vs. STATE OF TAMIL NADU	October 1, 1994
P AZEEZ AHMED Vs. STATE BANK OF INDIA VANIYAMBADI	September 2, 1994
P BHTIRAJ Vs. K MUNIYANDI	September 16, 1994
P DAMODARAN Vs. CHAIRMAN TAMIL NADU CEMENTS	July 12, 1994
P GOVINDARAJU Vs. S P KRISHNAN	October 7, 1994
P K DURAIVELU MUDALIAR Vs. S P MOHANASUNDARAM	October 5, 1994
P K KRISHNASWAMY Vs. STATE OF MADRAS	November 9, 1994
P K S T RADHAKRISHNAN Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT TIRUNELVELI TIRUNELVELI KATTABOMMAN DISTRICT	July 26, 1994
P K SHANMUGASUNDARAM Vs. LAKSHMI	October 31, 1994
P KANDASWAMY Vs. STATE OF TAMIL NADU	February 22, 1994
P L FINANCE AND INVESTMENTS LIMITED Vs. APPROPRIATE AUTHORITY	December 1, 1994
P L KASICHETTIYAR Vs. KARUPPASAMY	July 7, 1994
P M KATHIRESAN Vs. SHANMUGHAM RETIRED CAPTAIN	August 24, 1994
P NAGAMMA Vs. K PARAMASIVAM	January 25, 1994
P NATARAJAN Vs. INSPECTOR OF POLICE	January 20, 1994
P PALANIAPPAN Vs. CO OPERATIVE LAND DEVELOPMENT BANK LTD	November 25, 1994
P RAJAMANI Vs. STATE	August 9, 1994
P RAJASEKARAN Vs. BANK OF BARODA	March 17, 1994
P RAMA IYER Vs. V RAMASWAMI NAIDU	July 5, 1994
P RAMAKRISHNAN Vs. BAGNAR FINANCE COMPANY	February 18, 1994
P S APPARELS Vs. DEPUTY COMMERCIAL TAX OFFICER T NAGAR EAST ASSESSMENT CIRCLE MADRAS	April 4, 1994
P S SUBRAMANIAM CHETTIAR Vs. R SIVAKAMI	July 11, 1994
P SABBARAJ Vs. STATE	September 27, 1994
P SUBBARAJ Vs. STATE OF TAMIL NADU	September 27, 1994
P SUBBARAJ Vs. STATE OF TAMIL NADU	September 24, 1994
P UMA Vs. REGIONAL PASSPORT OFFICER SASTRI BHAVAN HADDOWS ROAD MADRAS	July 20, 1994
P V RAJARAM Vs. S T SUBRAMANIAN	July 5, 1994
P V THIAGARAJAN Vs. STATE	August 11, 1994
P. BALASUBRAMANIAM Vs. THE ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE	March 30, 1994
P. RAGHUPATHY NAICKER Vs. THE DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT, MADRAS	September 12, 1994
P. SUBRAMANYAM Vs. POOLOGA PANDIAN	January 24, 1994
P.K.P.N. SJPINNING MILLS (P), ERODE AND OTHERS Vs. UNION OF INDIA	December 15, 1994
PACKIAM Vs. STATE OF TAMIL NADU	March 21, 1994
PADMAVATHI AMMAL Vs. ALAMELU AMMAL	August 11, 1994
PADMAVATI AMMAL Vs. GOPAL	July 12, 1994
PALANIAMMAL Vs. K CHINNUSAMY	August 27, 1994
PALANISAMI Vs. THE SECRETARY TO GOVERNMENT	February 15, 1994
PALANISAMY Vs. STATE OF TAMIL NADU	October 18, 1994
PALLAVAN TRANSPORT CORPORATION Vs. THANGAMMAL	June 5, 1994
PALLAVAN TRANSPORT CORPORATION LTD Vs. THANGAMMAL	July 5, 1994
PANCHACHARA MUDALIAR Vs. KANDASWAMI ACHARI	November 24, 1994
PANCHU ARUNACHALAM Vs. INCOME TAX OFFICER	September 19, 1994
PANCHUGURUMURTHY Vs. COMMISSIONER OF INCOME TAX	March 7, 1994
PANDIAMMAL Vs. SIRUMANIDOSS	January 17, 1994
PANDIAN Vs. STATE	March 29, 1994
PANDIYAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT	April 5, 1994
PANNEER ALIAS PANNEERASELVAM Vs. SARASU	September 22, 1994
PAPPAMMAL Vs. G R RAJU	October 25, 1994
PARAMBIKULAM ALIYAR PROJECT ORIGINAL AYACUTDARS ASSOCIATION Vs. STATE OF TAMIL NADU	July 15, 1994
PARRY AND COMPANY LIMITED Vs. SECOND ADDITIONAL LABOUR COURT	August 17, 1994
PARRY AND COMPANY LIMITED MADRAS Vs. DEPUTY COMMISSIONER OF LABOUR	June 14, 1994
PASTOR DHARMARAJ JOHNSON Vs. STATE	March 11, 1994
PAULINE RATCHAGANATHAN Vs. LAND ACQUISITION OFFICER AND SUB COLLECTOR CUDDALORE	December 15, 1994
PERIASWAMI Vs. V P ARUNACHALAM	July 5, 1994
PERIYASAMI IN RE Vs. STATE	November 1, 1994
PERUMAL Vs. STATE OF TAMIL NADU	November 22, 1994
PICTURE FINANCIERS A PARTNERSHIP FIRM HAVING ITS OFFICE BY ITS MANAGING PARTNER A MEENAKSHI Vs. GOVERNMENT OF TAMIL NADU	August 8, 1994
PILLAYARPATTI KARPAGA VINAYAGAR KOIL NAGARATHAR TRUST Vs. MADURAI CITY MUNICIPAL CORPORATION	January 11, 1994
PILOMINAL Vs. R MADHANA	October 20, 1994
PITCHAIMANI Vs. STATE	January 27, 1994
PITCHANDI Vs. KUMAR	October 5, 1994
PONDS INDIA LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS V DIVISION	July 21, 1994
PONNAIYAN Vs. MUNIAN DIED	November 24, 1994
PONNUSAMY Vs. STATE OF T N	April 19, 1994
PONNUSAMY Vs. STATE OF TAMIL NADU	January 12, 1994
PRANJIRANDAS S PATEL Vs. COMMISSIONER OF INCOME TAX	January 20, 1994
PREMA SIMON Vs. UNION BANK OF INDIA	October 31, 1994
PROBHA LOHIA Vs. COLLECTOR OF CUSTOMS MADRAS	January 4, 1994
PROF. ALOYSIOUS, ASST. PROFESSOR, THERIVILAI MULAGUMOODU P.O., KANYAKUMARI DISTRICT Vs. SHRI DAKSHINAMURTHY, SUB INSPECTOR OF POLICE, KOTTAR POLICE STATION, NAGERCOIL, KANYAKUMARI DISTRICT.,	February 21, 1994
PUDUKOTTAI MUNICIPALITY TAX PAYERS SANGAM Vs. COMMISSIONER, PUDUKOTTAI	October 17, 1994
PUTHALATH PERUNTHODI LAKSHMI Vs. KALLUPARAMBATH KOCHUNNI	October 21, 1994
R AMIRDA AMALRAJ Vs. THAMIMA	August 18, 1994
R FRANCIS Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL	November 25, 1994
R JAGANATHAN Vs. SLATE OF TAMIL NADU	March 19, 1994
R JAMNADAS SEWEG Vs. STATE	September 7, 1994
R K K R STEELS LIMITED Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS	December 14, 1994
R K STAR PRODUCTIONS AND Vs. UNION OF INDIA	February 3, 1994
R KASTHURI RADHAKRISHNAN CHAIRPERSON Vs. INSPECTOR OF POLICE	December 15, 1994
R KEMPAMMAL Vs. K ARAVINDAKSHAN	November 10, 1994
R LAKSHMI Vs. THANTHAI PARIYAR TRANSPORT CORPORATION LTD	February 14, 1994
R M ALAGAPPAN Vs. STATE	June 13, 1994
R M KRISHNAN Vs. DR AZEEZA BEGUM	June 27, 1994
R M SALAM Vs. GOVERNMENT OF TAMIL NADU	January 25, 1994
R MAHESWARI Vs. SECRETARY SELECTION COMMITTEE TAMIL NADU PROFESSSIONAL COURSES MADRAS	October 5, 1994
R MOHAN Vs. SMT KASTHURI	August 4, 1994
R P S MANIAN Vs. STATE	July 5, 1994
R PALANI CHETTIAR Vs. NELSON ALIAS RAMASAMY CHETTIAR	February 22, 1994
R PARASURAMAN Vs. JAYALAKSHMI AMMAL	April 19, 1994
R POUNTHAI Vs. CO OPERATIVE TRIBUNAL MADURAI	July 29, 1994
R RAGHAVAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 20, 1994
R RAJENDRAN SECRETARY C W P R PC POONDURAI Vs. DISTRICT COLLECTOR PERIYAR DISTRICT ERODE	July 7, 1994
R RAMADOSS Vs. SYED SHAHABUDEEN	October 4, 1994
R RANGANAYAKI AMMAL Vs. NAMAGIRI VCNKATARAMAN	January 17, 1994
R S KANDASAMY Vs. NEW JOTHI MATCH INDUSTRIES RAGHANKOTTAI	April 19, 1994
R S VISALAKSHMI AMMAL Vs. MANILAL R JOSHI	November 11, 1994
R SEVERAL Vs. LOGANTHAN	April 22, 1994
R THILLAI VILLALAN Vs. GOVERNMENT OF TAMIL NADU	October 28, 1994
R VAIDYALINGAM Vs. MADRAS SECRETARIAT CO OPERATIVE HOUSE BUILDING SOCIETY LTD	November 8, 1994
R. KOTHANDAPANL Vs. COMMISSIONER OF POLICE, EGMORE, MADRAS	March 24, 1994
R. RAMALINGAM Vs. STATE	August 18, 1994
R. SUKUMARAN Vs. CHAIRMAN	February 18, 1994
R. VASANTHA Vs. STATE TRANSPORT AUTHORITY, MADRAS	February 10, 1994
R.P. DAVID AND OTHERS Vs. M. THIAGARAJAN AND OTHERS	April 6, 1994
RAJ VIDEO VISION REGISTERED PARTNERSHIP FIRM Vs. SUN T V	July 25, 1994
RAJA Vs. STATE	November 22, 1994
RAJA ALIAS RAJAKKANNU Vs. STATE	October 6, 1994
RAJA D V SEETHARAMAYYA BAHADUR Vs. SIXTH WEALTH TAX OFFICER	August 26, 1994
RAJA GOUNDER Vs. RAMASWAMY	October 27, 1994
RAJA PALYAM PARUTHI PANCHU SANGAM AND Vs. STATE OF TAMIL NADU	April 28, 1994
RAJA RAJAKKANNU Vs. STATE OF TAMIL NADU	October 6, 1994
RAJALAKSHMI Vs. SUBRAMANIAN	March 24, 1994
RAJAMANI Vs. MOHAMMED RASHEED AND ANOTHER	November 18, 1994
RAJAN TRADING CO Vs. COMMISSIONER OF INCOME TAX	August 18, 1994
RAJARAM REDDIAR Vs. STATE	February 25, 1994
RAJASINGH Vs. STATE	July 27, 1994
RAJCO SPINNING MILLS Vs. RECOVERY OFFICER	June 27, 1994
RAJU GOUNDER Vs. UNION OF INDIA	August 31, 1994
RAM SINGH AMARSINGH Vs. KANDASAMAY TEXTILES AND CO	April 21, 1994
RAMACHANDRA NAIDU DIED Vs. SESHACHALA NAIDU	April 4, 1994
RAMACHANDRAN Vs. THEINSPECTOR OF POLICE H 3 POLICE STATION MADRAS	April 18, 1994
RAMAN Vs. KRISHNA PHARMACEUTICAL DISTRIBUTORS	February 18, 1994
RAMANLAL Vs. KARTHIKEYAN	March 25, 1994
RAMASAMI Vs. RUKMANI	November 30, 1994
RAMASAMY Vs. PUVIARASAN MINOR	January 4, 1994
RAMASAMY KONAR Vs. KOLANJI AMMAL	November 22, 1994
RAMASWAMI GOUNDER Vs. PALANISWAMI GOUNDER	June 23, 1994
RAMASWAMY Vs. STATE	October 3, 1994
RAMASWAMY GOUNDER Vs. T S RAMASWAMY GOUNDER	September 20, 1994
RAMCHANDRAN ALIAS VETHU Vs. STATE	April 7, 1994
RAMIAH KONAR Vs. COMMISSIONER H R AND C E A DEPARTMENT MADRAS	November 11, 1994
RAMNAD DISTRICT NALIVUTOR MEENAVER SANGAM Vs. ASSTT DIRECTOR OF FISHERIES REGION RAMESWARAM	March 10, 1994
RANE MADRAS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 16, 1994
RANGASAMI GOUNDER Vs. MUTHU GOUNDAR	August 18, 1994
RANGASWAMI GOUNDER Vs. STATE OF TAMIL NADU	October 4, 1994
RANGAVILAS MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX	March 19, 1994
RATHINAM Vs. TAMILNADU STATE HOUSING BOARD	September 28, 1994
RATHINAVEL CHETTY (DEAD) AND OTHERS Vs. GOVINDARAJULU CHETTY	August 9, 1994
RAYAPPAN Vs. DHANDAPANI	January 25, 1994
REGIONAL TRANSPORT AUTHORITY NAMAKKAL REGION Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS	April 22, 1994
REGISTRAR HIGH COURT MADRAS Vs. T VELUMURUGAIAN	August 29, 1994
REGISTRAR MANONMANIAM SUNDARANAR UNIVERSITY Vs. SUHURA BEEVI EDUCATIONAL TRUST	January 20, 1994
REGISTRAR UNIVERSITY OF MADRAS Vs. UNION OF INDIA	December 19, 1994
REITER MACHINE WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 18, 1994
RELIANCE MOTOR CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 18, 1994
REVENUE DIVISIONAL OFFICER ARUPPUKOTTAI KAMARAJAR DISTRICT Vs. P M A N NAGARATHNAM	November 25, 1994
RT. REV. J. GNANABARANAM JOHNSON Vs. RAJAN	September 2, 1994
RUCHI FOOD PRODUCTS Vs. COMMERCIAL TAX OFFICER MYLAPORE ASSESSMENT CIRCLE MADRAS	November 22, 1994
RUKMANI DEVI Vs. R M LAKSHMANDOSS	November 15, 1994
S A JAMAL SHAH Vs. INTELLIGENCE OFFI CER DIRECTORATE OF REVENUE INTELLIGENCE TIRUCHIRAPALLI	July 14, 1994
S A RATHINASWAMY NADAR Vs. UNION OF INDIA	June 22, 1994
S A S RAHMATH NISHA BEGUM Vs. S VIJAYAKUMAR	March 4, 1994
S A SHAJAHAN Vs. R KAHDAR BEG	March 18, 1994
S AND S POWER SWITCHGEAR LIMITED Vs. ASSITT COLLECTOR OF CENTRAL EXCISE MADRAS	September 30, 1994
S ARUMUGAM Vs. COMMISSIONER OF POLICE MADRAS	July 7, 1994
S ARUNA Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU	February 21, 1994
S AZEEM Vs. M NATARAJAN	July 29, 1994
S BALASUBRAMANIAN Vs. STATE OF TAMIL NADU	September 28, 1994
S BALASUBRAMANIAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	August 25, 1994
S CHANDRAKUMAR Vs. STATE OF TAMIL NADU	July 20, 1994
S DURAI Vs. JOINT COMMISSIONER SMR OF COMMERCIAL TAXES CHEPAUK MADRAS	February 3, 1994
S GANAPATHY KONAR Vs. E GANAPATHY KONAR	February 4, 1994
S GANDHI Vs. STATE,	June 30, 1994
S GOPALASWAMI Vs. JAYARAMAN	January 28, 1994
S ILLANGOVAN Vs. A KALIYAN	November 22, 1994
S K AMEER JOHN Vs. EXECUTIVE OFFICER SRI SAPTHARISHEEWARA SWAMY DEVASTHANAM LALGUDI TALUK TRICHY DISTRICT	July 25, 1994
S K KUMARASWAMI Vs. S R SOMASUNDARAM	November 11, 1994
S K SUNDARAM Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI	September 26, 1994
S KANNAN Vs. COLLECTOR OF CUSTOMS MADRAS	November 29, 1994
S KIRAN Vs. L C CORPORATION	January 7, 1994
S KOUSALYA BAI Vs. COMMISSIONER CORPORATION OF MADRAS RIPON BUILDINGS MADRAS	July 8, 1994
S L CHITALE Vs. STATE OF TAMIL NADU	March 19, 1994
S MAHABOOB SHERIFF DIED Vs. ABDUL KHUDOOS DIED	July 7, 1994
S MARAGADHATHAMMAL Vs. SIVASANKARA BHATTAR	January 18, 1994
S MOHANRAJ Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE MADRAS	August 31, 1994
S MUTHU KUMAR Vs. STATE	March 8, 1994
S NACHIMUTHU MUDALIAR Vs. STATE OF TAMIL NADU	February 9, 1994
S P SABAPATHI PILLAI Vs. M DURGA	March 19, 1994
S P SHENBAGAMOORTHY Vs. CHENNA REDDY THE GOVERNOR STATE OF TAMIL NADU MADRAS	March 3, 1994
S PALANIYANDI Vs. DISTRICT COLLECTOR	October 5, 1994
S PECHIYAMMAL Vs. N GNANASUNDARAM NADAR	March 9, 1994
S R BHUPESHKAR AND Vs. SECRETARY SELECTION COMMITTEE SABARMATHI HOSTEL KILPAUK MIDICAL COLLEGE HOSTEL CAMPUS MADRAS	December 23, 1994
S R RASAMANICKAM Vs. GEETHAS	February 28, 1994
S RADHAKRISHNAN Vs. GOVT OF T N	March 9, 1994
S RAJAN Vs. STATE ASST COLLECTOR OF CUSTOMS INTELLIGENCE MADURAI	August 17, 1994
S RAJASEKAR Vs. S THIRUGNANA SAMBANDAM	February 11, 1994
S RAJENDRAN Vs. REVATHY	March 15, 1994
S RAMACHANDRAN M L A Vs. HONBLE SPEAKER OF THE TAMIL NADU LEGISLATIVE ASSEMBLY	March 21, 1994
S RAMAMOORTHY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	January 12, 1994
S RAMAN Vs. NITHYAKALYANI FLUSH DOORS COMPANY PRIVATE LIMITED	October 25, 1994
S RAMASWAMY Vs. K SUDARSAN RAO	February 8, 1994
S RANGANATHAN Vs. S VENKATESAN	August 13, 1994
S RANGANATHAN Vs. S VENKATESAN	August 31, 1994
S RAVI Vs. COMMISSIONER MUNICIPAL CORPORATION OF MADRAS	April 28, 1994
S RAVI KUMAR Vs. RAJESH KUMAR R JAM	February 15, 1994
S RAVI KUMAR Vs. RAJESH KUMAR R JAIN	February 16, 1994
S SAHABUDEEN Vs. MUNIAMMAL	March 31, 1994
S SAIKUMARI Vs. P MOHANASUNDARAM	August 24, 1994
S SANKARAN Vs. INSPECTOR TRIPLICANE RANGE TRAFFIC INVESTIGATION DEPT	December 6, 1994
S SANKARAN DIED Vs. N G RADHAKRISHNAN	August 11, 1994
S SARAVANAN ALIAS SARAVANAPERUMAL Vs. STATE	August 12, 1994
S SEETHALAKSHMI Vs. B MURUGESAN	November 29, 1994
S SEKAR Vs. CORPORATION OF MADRAS	January 11, 1994
S SURESH Vs. DR M S GOPALAKRISHNAN	June 24, 1994
S VARADARAJAN Vs. ASSISTANT COMMISSIONER OF LABOUR	March 23, 1994
S VASUDEVA RAO Vs. P S J SIGAMANY	February 25, 1994
S VIJAYASANKAR Vs. SECRETARY TO GOVT OF TAMIL NADU EDUCATION DEPARTMENT	January 31, 1994
S. PRABHAKARA RAO ALIAS S.P. RAO Vs. DR. U. MUHAMMED	March 11, 1994
S. SATISHCHANDRAN Vs. STATE OF TAMIL NADU AND ANOTHER	October 25, 1994
SAJITHA BANU/NAZUM BANU Vs. JOINT SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, AND SECRETARY TO GOVERNMENT, ETC. AND ANOTHER	December 15, 1994
SAKHTI AILAS SATHIYANARAYANANAN AND OTHERS Vs. STATE	July 22, 1994
SAKTHI ALIAS SAKTHIVEL Vs. STATE OF TAMIL NADU	November 24, 1994
SAKUNTHALA AMMAL Vs. RADHA AMMAL	August 18, 1994
SALAI AMMAL DEVANATHAN Vs. PARVATHI AMMAL	March 25, 1994
SALAI SIVAPRAKASAM MINOR Vs. BANGARAMMA	July 27, 1994
SALAR SOLVENT EXTRACTIONS LIMITED Vs. SOUTH INDIA VISCOSE LIMITED	January 10, 1994
SALAR SOLVENT EXTRACTIONS LTD Vs. SOUTH INDIA VISCOSE LTD	January 10, 1994
SALIAR MAHAJANA HIGHER SECONDARY SCHOOL Vs. JOINT DIRECTOR OF SCHOOLS HIGHER SECONDARY MADRAS	August 17, 1994
SAME GOUNDER Vs. SOODAPPAN	January 24, 1994
SAMI NADAR AND ANOTHER Vs. SELVADOSS AND OTHERS	February 3, 1994
SAMPOORNAM Vs. STATE OF TAMIL NADU	November 15, 1994
SANDHYA SANKARANARAYANA Vs. COMMISSIONER OF POLICE EGMORE	April 26, 1994
SANGA PILIAI ALIAS PUZARI Vs. STATE	November 10, 1994
SANJEEVI Vs. THE STATE OF TAMIL NADU, REP BY ITS SECRETARY, HOME DEPT. MADRAS-9 AND	March 16, 1994
SANKARA DOSS Vs. STATE	March 28, 1994
SANTHANALAKSHMI Vs. S MURUGESAN	May 17, 1994
SANTHANAM Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS MADURAI 2	January 27, 1994
SARADHA BALAKRISHNAN Vs. DIRECTOR OF COLLEGIATE EDUCATION	September 29, 1994
SARAH SYLA Vs. IVAN THOMAS GEORGE	August 18, 1994
SARANGAPANI Vs. VARADHAN	October 12, 1994
SARANGAPANI Vs. VARADHAN	October 28, 1994
SAROJA Vs. STATE OF TAMIL NADU	September 29, 1994
SATHI ALIAS MUTHUSAMY Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT MADRAS	June 29, 1994
SECRETARY TAMIL NADU WAKF BOARD Vs. SYED FATIMA NOCHI	March 16, 1994
SEENIVASAN Vs. THE DISTRICT MAGISTRATE AND COLLECTOR OF TIRUVANNAMALAI SAMBUVARAYAR DISTRICT AND THE SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT	July 15, 1994
SEETHALAKSHMI Vs. SPECIAL TAHSILDAR LA II BHARATHIYAR UNIVERSITY COIMBATORE	August 3, 1994
SEKAR Vs. STATE OF TAMIL NADU	July 27, 1994
SEKAR Vs. STATE	April 5, 1994
SEKAR Vs. STATE BY INSPECTOR OF POLICE	March 18, 1994
SEKHAR Vs. STATE	March 10, 1994
SELLAMMAL Vs. M NARAYANASAMY NAIDU	August 11, 1994
SELLAMUTHU Vs. STATE OF TAMIL NADU	December 15, 1994
SELVA VINAYAGAR TEMPLE Vs. KARUR MUNICIPALITY	August 29, 1994
SELVARAJ Vs. STATE	January 11, 1994
SELVARAJ NADAR Vs. ARUPPUKOTTAI AGRAHARAM PATTABIRAMASWAMI KOIL DURGA FIT PERSON KARUPPUSAMI	December 23, 1994
SENGUTTUVAN Vs. GOVERNMENT OF TAMIL NADU AND OTHERS	July 6, 1994
SENIOR DIVISIONAL PERSONNEL OFFICER SOUTHERN Vs. KANAGAMBAL SMT	October 27, 1994
SENTHIL ENTERPRISES Vs. COMMERCIAL TAX OFFICER TRICHY ROAD CIRCLE COIMBATORE	February 18, 1994
SENTHIL KUMARAN TEA INDUSTRIES Vs. N. RAJKUMAR	March 23, 1994
SESHACHALA CHETTIAR Vs. DURAIAMMAL	November 11, 1994
SESHASAYEE PAPER AND BOARD LTD Vs. APPELLATE COMMITTEE CONSTITUTED UNDER SEC 13 OF THE WATER PREVENTION AND CONTROL OF POLLUTION CESS ACT READ WITH RULE 9 OF THE WATER PREVENTION AND CONTROL OF POLLUTION CESS RULES 1978	March 4, 1994
SESHASAYEE PAPER AND BOARDS LIMITED Vs. APPELLATE COMMITTEE TAMIL NADU POLLUTION CONTROL BOARD MADRAS	July 21, 1994
SETHURAMAN THIAGARAJAN ENGINEERS P LIMITED Vs. CHOLAMANDALAM INVESTMENTS AND FINANCE COMPANY LIMITED	January 5, 1994
SEYADU BEEDI COMPANY TIRUNELVELI DIST Vs. REGIONAL DIRECTOR ESIC MADRAS	November 14, 1994
SHANMUGHAM Vs. STATE OF TAMIL NADU	January 25, 1994
SHANMUGHAM Vs. STATE	October 25, 1994
SHANTHA RANGARAJAN Vs. COMMISSIONER OF INCOME TAX	September 7, 1994
SHEIKH BASHA SAHIB Vs. ABDUL SHARIFF AND ANOTHER	August 26, 1994
SHYAM INVESTMENTS Vs. APPROPRIATE AUTHORITY	January 5, 1994
SHYAM INVESTMENTS Vs. APPROPRIATE AUTHORITY	March 13, 1994
SHYAM INVESTMENTS Vs. APPROPRIATE AUTHORITY	July 13, 1994
SIDDARAJ Vs. STATE OF TAMIL NADU	December 7, 1994
SIKKANDER TULKARNAI Vs. P SYED ABDUL KADER ALIAS THAIKKA	April 8, 1994
SIVAGNANAM Vs. NATESAN CHETTIAR	November 11, 1994
SIVAGURUNATHAN Vs. MUTHULAKSHMI	January 6, 1994
SIVARAMA SETHU PILLAI TRUSTEE SILUGAL CHATRAM ANGARAYANALLUR VILLAGE UDAYARPALAYAM TALUK TIRUCHY DISTRICT Vs. ROWDRI	December 13, 1994
SMT RADHA BAI Vs. DR A SREENIVASA HEBBAR	April 28, 1994
SOMA NAICKER Vs. VELUCHAMY	August 30, 1994
SOUTH INDIA VISCOSE LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL	November 24, 1994
SOUTHERN STRUCTURALS STAFF UNION Vs. MANAGEMENT OF SOUTHERN STRUCTURALS LTD	June 15, 1994
SOUTHERN TEXTILES LTD Vs. STATE OF TAMIL NADU	June 15, 1994
SP ARUMUGAM ALIAS CHINNADURAI CHETTIAR Vs. SP MUTHURAMAN CHETTIAR	July 12, 1994
SPECIAL OFFICER PERIYAKULAM ANNA POLYTHENE WORKERS INDUSTRIAL CO-OPERATIVE SOCIETY LIMITED Vs. AYYAMMAL	February 22, 1994
SPECIAL TAHSILDAR LAND ACQUISITION MASTER PLAN COMPLEX VIRUDHUNAGAR Vs. G RAJENDRA BOSE	December 12, 1994
SRI KANNAPIRAN MILLS LTD. Vs. SECRETARY TO GOVT., DEPT, OF AGRICULTURE AND OTHERS	June 15, 1994
ST ADAIKALAMATHU TRUST Vs. M CHINNADURAI	July 8, 1994
ST JOHNÏ¿½S TEACHER TRAINING INSTITUTE FOR WOMEN Vs. STALE OF TAMIL NADU	January 21, 1994
STATE Vs. JOSEPH	January 27, 1994
STATE Vs. CO OPERATIVE SOCIETIES MULUVI	July 6, 1994
STATE Vs. MATHIVANAN	May 24, 1994
STATE Vs. SAMYKANNU	October 26, 1994
STATE Vs. E VEERAMANI	October 9, 1994
STATE Vs. E VEERAMANI	October 10, 1994
STATE Vs. E VEERAMANI	October 19, 1994
STATE BY PUBLIC PROSECUTOR Vs. P. NAZARUDEEN	July 19, 1994
STATE INSURANCE COPRN Vs. EMPLOYEESVENKATACHALAM CONDIMENTS	December 30, 1994
STATE OF KERALA Vs. NAVAB RAJENDRAN	January 18, 1994
STATE OF TAMIL NADU Vs. S P MEYYAMMAI ACHI	January 10, 1994
STATE OF TAMIL NADU Vs. HINDUSTAN MOTORS LIMITED	February 3, 1994
STATE OF TAMIL NADU Vs. MUTHU NADAR	March 3, 1994
STATE OF TAMIL NADU Vs. GOODYEAR INDIA LIMITED	March 17, 1994
STATE OF TAMIL NADU Vs. DHARAM GRANITES PVT LTD	July 4, 1994
STATE OF TAMIL NADU Vs. GUNASUNDARI MODERN ART PRINTERS	July 1, 1994
STATE OF TAMIL NADU Vs. KIRAN INDIA TRADERS	December 14, 1994
STATE OF TAMIL NADU Vs. SHIYAL CHEMICALS	December 12, 1994
STATE OF TAMIL NADU Vs. ASMACO	December 13, 1994
STATE OF TAMIL NADU Vs. P PASUPATHI	November 30, 1994
STATE OF TAMIL NADU Vs. AMRUTANJAN LIMITED	November 24, 1994
STATE OF TAMIL NADU Vs. SRINIVASAN AND COMPANY	November 24, 1994
STATE OF TAMIL NADU Vs. NATIONAL FASTNERS PRIVATE LIMITED	November 24, 1994
STATE OF TAMIL NADU AND OTHERS Vs. SANKARI FEEDS, CHITTADE PERIYAR	January 24, 1994
STATE OF TAMIL NADU AND OTHERS Vs. B.M. ABUBACKER MARAICAR	July 7, 1994
STATE REPTD. BY FOOD INSPECTOR, MADURAI CORPORATION, REPTD. BY PUBLIC PROSECUTOR Vs. M. SUBRAMANIAM AND ANOTHER	July 19, 1994
STATE TRADING CORPORATION OF INDIA LIMITED Vs. STATE OF TAMIL NADU	February 24, 1994
STEEL AUTHORITY OF INDIA LTD SUCCESSORS TO HINDUSTAN STEEL LIMITED HAVING ITS ZONAL OFFICE SOUTHERN Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY MADRAS	July 28, 1994
SUBBANNA GOUNDER Vs. MOHAN RAJ MINOR	December 12, 1994
SUBBIRAMANI Vs. STATE OF TAMIL NADU	October 24, 1994
SUBBURATHINAM AND OTHERS Vs. MARUDHANAYAGAM AND OTHERS	September 14, 1994
SUBRAMANI Vs. N GOVINDARAJULU	June 23, 1994
SUBRAMANIA ACHARY Vs. SATHYABAMA	March 22, 1994
SUBRAMANIAM Vs. AMMANI AMMAL	November 11, 1994
SUBRAMANIAN SWAMY Vs. DECIDING AUTHORITY	September 22, 1994
SUDARSAN ESTATE PRIVATE LIMITED Vs. STATE OF TAMIL NADU	February 24, 1994
SUDARSAN TRADING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 1, 1994
SUDARSANAN Vs. STATE	February 2, 1994
SUDESH KUMAR SHARMA Vs. K S SELVAMANI	April 5, 1994
SULOCHANA COTTON SPINNING MILLS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	December 16, 1994
SUN THEATRE Vs. STATE OF TAMIL NADU	November 24, 1994
SUNDARAM ALIAS BALASUNDARAM Vs. STATE	January 31, 1994
SUNDARAM CLAYTON LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE, MADRAS	January 11, 1994
SUPERINTENDENT OF POLICE Vs. SUPERINTENDENT SPECIAL SUB JAIL POONAMALLEE MADRAS	December 14, 1994
SUPERINTENDING ENGINEER T N U D P MADRAS CIRCLE Vs. A V RANGARAJU	April 8, 1994
SURYANARAYANAN Vs. ANCHOR MARINE SERVICE	November 15, 1994
T A BALASUBRAMANIAM Vs. KUNJAMMAL	August 10, 1994
T C ETHIRAJULU CHETTIAR Vs. K JEEVARATHINAM MUDALIAR	February 9, 1994
T CHITRA Vs. TAX RECOVERY OFFICER	November 30, 1994
T D MD MEERAN Vs. MUNIRUL ISLAM MAJEED PALLAPATTI	December 15, 1994
T E VIJAYARAGHAVACHARI Vs. K SRINIVASARAGHAVAN	April 15, 1994
T EDWIN SELVARAJ Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH II TIRUNELVELI	December 1, 1994
T G RAMACHANDRAN Vs. DEIVASIGAMANI	November 9, 1994
T H S RAHMATH FATHIMA Vs. T K KADER MOHIDEEN	October 7, 1994
T J MOHAN Vs. STATE OF TAMIL NADU	August 3, 1994
T K ARUMUGHAM Vs. KAVUNDAE GOUNDER	December 9, 1994
T KRISHNAMOORTHY Vs. MANAGEMENT OF INDIAN BANK	March 8, 1994
T P K RAMALINGAM Vs. COMMISSIONER OF INCOME TAX	March 21, 1994
T P RATNAM DIED Vs. PANDURANGAN	January 17, 1994
T PANDIAN ARIVALI Vs. KAMAL HASSAN PRODUCER RAJKAMAL FILM INTERNATIONAL	January 28, 1994
T PANDIYAN ARIVALI Vs. KAMAL HASSAN	February 23, 1994
T RAJENDRAN Vs. STATE OF TAMIL NADU	August 18, 1994
T RAMARAJ Vs. STATE OF TAMIL NADU	March 22, 1994
T S R AND COMPANY Vs. UNION OF INDIA	September 20, 1994
T S SANKARANARAYANAN Vs. HIGH COURT OF JUDICATURE AT MADRAS	March 8, 1994
T SANTHANA KESARI Vs. KATHIJA BAI	March 4, 1994
T SEKARAN Vs. MANAGING DIRECTOR THIRUVALLUVAR TRANSPORT CORPORATION MADRAS	January 25, 1994
T SHYAMALA Vs. S M R FINANCE	January 11, 1994
T SINGARAVELU Vs. STATE OF TAMIL NADU	December 12, 1994
T SUBRAMANIA CHETTIAR Vs. DISTRICT SUPPLY OFFICER	July 21, 1994
T SUTHENDRARAJA Vs. STATE OF TAMIL NADU	August 9, 1994
T T MEENAKSHI ACHI Vs. DISTRICT REGISTRAR COIMBATORE	January 5, 1994
T VELMURUGAIAN Vs. REGISTRAR HIGH COURT MADRAS	March 24, 1994
T. ALEXANDER Vs. ASSISTANT EXECUTIVE ENGINEER, P.W.D. PERIAR SUB DIVISION, MADURAI AND OTHERS	February 18, 1994
T. KALI AND ANOTHER Vs. THE DISTRICT MAGISTRATE & COLLECTOR OF NORTH ARCOT AMBEDKAR DISTRICT, VELLORE AND ANOTHER	July 12, 1994
T. MUTHUSAMY Vs. REGIONAL TRANSPORT OFFICER, DHARMAPURI	August 12, 1994
T. SUTHENDRARAJA Vs. THE DEPUTY SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION, SPECIAL INVESTIGATION TEAM, MADRAS	January 18, 1994
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. RAMASWAMY RICE MERCHANTS A PARTNERSHIP FIRM	December 21, 1994
TAMIL NADU ELECTRICITY BOARD Vs. K VIJAYALAKSHMI	October 18, 1994
TAMILNADU CHROMATES LIMITED Vs. UNION OF INDIA	March 17, 1994
TAMIZHARASI Vs. ASSISTANT DIRECTOR NARCOTIC CONTROL BUREAU	December 14, 1994
TANJORE PERMANENT BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	January 11, 1994
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. VASANTHI ALIAS ANANTHA LAKSHMI	November 28, 1994
TENNITHIA ANNA MUDITHIRUTHIVORE SANGAM Vs. THE SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE NAMAKKAL, AND OTHERS	March 18, 1994
THALAVOI Vs. STATE	November 23, 1994
THANGAIYAN Vs. CHELLAPPAN	October 31, 1994
THANGAM ALIAS THANGARAJ ALIAS KUMAR Vs. STATE OF TAMIL NADU	February 17, 1994
THANGAVEL Vs. J K K ANGAPPA CHETTIAR	January 19, 1994
THANGAVEL PADAYACHI DIED Vs. J RAMU CHETTIAR	November 1, 1994
THANGIAN Vs. RAMASWAMY	November 18, 1994
THANIKACHALAM Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT MADRAS	July 18, 1994
THANTHI TRUST Vs. CENTRAL BOARD OF DIRECT TAXES	December 19, 1994
THANTHI TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 19, 1994
THE COMMISSIONER, HR AND CE Vs. K.S. KRISHNASWAY MUDALIAR	October 27, 1994
THENAMPETTAI BALASUBRAMANIASWAMY KOIL MARKET VYABARIGAL SANGAM Vs. COMMISSIONER, HINDU RELIGOUS AND CHARITABLE ENDOWMENTS	March 15, 1994
THIRUCHIRAPALLI DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. M KRISHNASAMI	July 15, 1994
THIRUMALAI CHEMICALS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE RANIPET	September 22, 1994
THIRUPUR EXPORTS MADRAS Vs. DY REGIONAL DIRECTOR ESIC MADRAS	March 17, 1994
THULASI AMMAL Vs. STATE OF TAMIL NADU	July 22, 1994
TIP TOP PLASTIC INDUSTRIES PRIVATE LIMITED Vs. INCOME TAX OFFICER	October 5, 1994
TIRUNELVELI DIOCESAN TRUST ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	December 14, 1994
TNCS CORPORATION LTD Vs. S POOMALAI	March 11, 1994
TRITON VALVES LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL	December 9, 1994
TRUSTEES OF THE PORT OF MADRAS Vs. SUGANESAN AND COMPANY	July 18, 1994
TVL CHOLAN ROADWAYS CORPN LTD Vs. TVL AJANTHA TRAVELS PONDICHERRY AND	July 7, 1994
TVS EMPLOYEES FEDERATION Vs. TVS	December 15, 1994
UDAYA Vs. STATE	March 31, 1994
ULAGANATHAPERUMAL Vs. STATE, REP. BY THE INSPECTOR OF POLICE, D	August 31, 1994
UMA RANI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	November 29, 1994
UNION OF INDIA Vs. K SAMBANDAN	December 12, 1994
UNION OF INDIA Vs. V KRISHNAMURTHY PROPRIETOR M/S MECNA ADVERTISERS AND U MATIC VIDEO STUDIO	July 8, 1994
UNION OF INDIA Vs. RAJENDRA ENTERPRISES	February 21, 1994
UNITED INDIA INSURANCE CO. LTD. Vs. M.R. SUBRAMANIAN AND ANR.	October 19, 1994
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAROJINI AND OTHERS	July 20, 1994
USHA DEVI Vs. S KOLANDASAMY	November 22, 1994
USHODAYA ENTERPRISES LIMITED HYDERABAD Vs. MODEM FOOD PRODUCTS	September 7, 1994
UTHAM PRABHAT INDUSTRIES Vs. P SUBRAMANIAM PROPRIETOR SRIDEVI PRODUCTS ETC	April 21, 1994
UTKAL FARM AND ROAD MACHINERY Vs. UNION OF INDIA	March 16, 1994
V ABHIRAMI Vs. SECRETARY PRATHABA SIMHAPURAM CO OPERATIVE BUILDING SOCIETY LTD SRINIVASAPURAM THANJAVUR	July 27, 1994
V ANANDMULL JAIN (INDL ) Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 28, 1994
V ANNASAMI Vs. V K R K GOVINDARAJA MUDALIAR	September 20, 1994
V D MURUGESAN Vs. V RAJ MOHAMMED	November 15, 1994
V D VINODHAN Vs. A H KRISHNAN	April 21, 1994
V DHASIAH Vs. STATE OF MADRAS	March 15, 1994
V G SAKUNTALA Vs. STATE OF TAMIL NADU	February 17, 1994
V GNANASIKHAMANI Vs. JOHN T TIMMS	July 7, 1994
V JAYA Vs. MAHENDRA PRASAD JOINT SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI	August 17, 1994
V K MUTHUSAMY Vs. U A HABEEN FIRM	July 22, 1994
V KANTILAL JAIN Vs. ASSISTANT COLLECTOR AND CIVIL INTELLIGENCE UNIT MADURAI	December 20, 1994
V LAKSHMI BAI Vs. PRESIDING OFFICER LABOUR COURT OLD COURT HALL COIMBATORE	December 7, 1994
V MUTHURAMALINGA THEVAR Vs. I KANNAN	October 17, 1994
V P VENKATASWAMI CHETTIAR Vs. A MARIASUSAI	June 26, 1994
V PALANIAPPA UDAYAR Vs. STATE OF TAMIL NADU	August 23, 1994
V PUNITHAVATHI Vs. S CHANDRASEKARAN	January 10, 1994
V RADHAKRISHNAN Vs. STATE OF TAMIL NADU	January 31, 1994
V RAMAKRISHNAN Vs. R ARUMUGAM	February 10, 1994
V S RANGANATHA IYER Vs. PRINCIPAL LABOUR COURT AND NEYVELI LIGNITE	July 26, 1994
V S VENUGOPAL Vs. K V NATARAJA IYER	February 9, 1994
V SATHIYANATHAN Vs. DIRECTOR OF APPROVED SECTION AND VIGILANCE SERVICE MADRAS	September 17, 1994
V SELLADURAI PROP LAXMI ENTERPRISE Vs. SRIDHAR	November 30, 1994
V SOMU GOUNDER Vs. S NATESA GOUNDER	April 25, 1994
V T MADASAMY NADAR Vs. CHINNASUDALAI MADAN	January 12, 1994
V. JANAGARAJ Vs. V. RAJAVELU	September 16, 1994
V. MAYANDI CHETTIAR Vs. PALA UMIYAL	February 17, 1994
V. SENTHIL KUMAR Vs. THE STATE OF TAMIL NADU AND ANOTHER	June 27, 1994
V.A. PADMANABHAN Vs. M.A. NARASIMHAN	September 27, 1994
VADASERI V.N.T.H. CHINNAKATCHI Vs. ARULMIGU AKKASALI VINAYAGAR TEMPLE	August 11, 1994
VAIDYANATHAN DEEKSHATHAR Vs. T. RAMADOSS, ADVOCATE, MAYILADUTHURAI	March 8, 1994
VAIGAI PHARMACEUTICALS Vs. STATE OF TAMIL NADU	November 1, 1994
VALLIAMMAL Vs. JOTHIMUTHU	October 18, 1994
VALLIKAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE/TRAFFIC INVESTIGATION, NORTHERN RANGE, MADRAS	October 25, 1994
VARTHAMALAI Vs. GOVT OF TAMIL NADU	March 25, 1994
VARUNI CHEMICALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI	March 10, 1994
VASANTHA Vs. THE SUPERINTENDENT OF POLICE, ST. THOMAS MOUNT, CHENGAI MGR DISTRICT AND INSPECTOR OF POLICE, TAMBARAM POLICE STATION TAMBARAM	April 22, 1994
VASANTHA MILLS LIMITED AND SHANMUGHAM BROTHERS Vs. INDUSTRIAL RECONSTRUCTION BANK OF INDIA	January 28, 1994
VASUDEVA RAO S Vs. SIGAMANY P S J	February 25, 1994
VASUNDARA BHALLA Vs. HARIDAS BHAGAT AND COMPANY PRIVATE LIMITED	August 2, 1994
VEERAPUTHIRAPANDI Vs. STATE	July 4, 1994
VEERARAGHAVAN Vs. LALITH KUMAR	October 19, 1994
VELU GOUNDER Vs. KANNA GOUNDER	November 21, 1994
VELUR D NARAYANAN Vs. GENERAL MANAGER MADRAS TELEPHONES MADRAS	April 13, 1994
VELUSAMY Vs. STATE	August 12, 1994
Vembadian Mani Vs. Sivagami	December 20, 1994
VENKATARAMAN Vs. STATE	August 11, 1994
VENKATAVARADHA REDDIAR R Vs. COMMISSIONER OF WEALTH TAX	June 16, 1994
VENKATESWARA HINDU COLONY ELEMENTARY SCHOOL NANGANALLUR Vs. P THAMBIRAN	August 25, 1994
VIJAY LALCHAND HUF Vs. K M LULLA HUF	July 1, 1994
VIJAY MINES AND MINERALS ANNUPPERPALAYAM Vs. DIRECTOR OF INDUSTRIES AND COMMERCE MADRAS	June 16, 1994
VIJAYA INDUSTRIAL PRODUCTS PRIVATE LIMITED Vs. UNION OF INDIA	October 27, 1994
VIJAYALAKSHMI GOPALAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD MADRAS	March 29, 1994
VIJAYAN ALIAS MATHEW VIJAYAKUMAR Vs. BHANUSUNDARI	September 21, 1994
VIMAL CONSTRUCTION PVT LTD Vs. VIMAL FLAT OWNERS WELFARE ASSOCIATION	July 29, 1994
VINAYAGAM Vs. THE DISTRICT MAGISTRATE AND COLLECTOR OF NORTH ARCOT AMBEDKAR DISTRICT AND ANOTHER	July 28, 1994
VINSON ENGINEERING COMPANY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 2, 1994
VIRAMANI Vs. THE DISTRICT MAGISTRATE AND COLLECTOR, NAGAPATTINAM AND THE SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE	July 21, 1994
VIRUDHACHALAM CO-OP URBAN BANK LTD Vs. LABOUR COURT	August 1, 1994
VIRUPPALINGAM Vs. STATE OF MADRAS	February 16, 1994
VISALAKSHI NADAR Vs. S K SUBRAMANIAN	August 19, 1994
VISHANJI D FUTANI Vs. MOHANLAL FUTANI ALIAS MOHANLAL D FUTANI	February 17, 1994
VISHWAM @ VISWANATHAN Vs. STATE OF TAMIL NADU, REP. BY INSPECTOR OF POLICE NIB, CID	August 18, 1994
VOORA MAHALAKSHMAMMA Vs. C VEERA REDDY	February 18, 1994
VOORA MAHALAKSHMAMMA Vs. C VEERA REDDY	January 18, 1994
WAHEEDA BEGUM Vs. S SHANMUGHASUNDARAM	October 5, 1994
WAVIN INDIA LIMITED Vs. UNION OF INDIA	October 7, 1994
WAVIN INDIA LIMITED Vs. UNION OF INDIA	July 1, 1994
WELCOME MATCH WORKS Vs. UNION OF INDIA	January 28, 1994
WORKMEN OF INDIAN BANK REP Vs. INDIAN	July 21, 1994
WORKMEN OF SUNDARAM INDUSTRIES LTD Vs. SUNDARAM INDUSTRIES LTD	April 26, 1994
XAVIER Vs. STATE OF TAMIL NADU	April 30, 1994
XAVIER Vs. VINCENT RAJ ALIAS MARIA VINCENT RAJ	July 6, 1994
XAVIER Vs. STATE OF TAMIL NADU	April 13, 1994
Y MALLAMMA Vs. BRANCH MANAGER CENTRAL BANK OF INDIA MADRAS	February 16, 1994
YAGAMMAL Vs. M D JOHN	September 14, 1994
YASWANTH RAO Vs. S SUBBARAYA MANIYAKARAN	August 19, 1994
YOUNUS SAIT SONS Vs. STATE OF TAMIL NADU	October 25, 1994

Year 1994 of HIGH COURT OF MADRAS

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