REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ALANGARAM Vs. A GANESAN	November 4, 1993
A B T PARCCL SERVICE Vs. CITY PALAYAKAT COMPANY	February 2, 1993
A C THOMAS Vs. STATE	November 25, 1993
A EDWARDRAJ ALIAS A SELLAKATTI Vs. C SELVARANI	August 20, 1993
A INDIRA NARAYANAN Vs. GOVERNMENT OF INDIA	July 28, 1993
A INDIRA NARAYANAN SUPERINTENDENT MURARI HOSPITAL SYNDICATE MADHAVARAM Vs. GOVERNMENT OF INDIA	May 28, 1993
A J DOSS Vs. SAROJA	March 23, 1993
A J JOY AND Vs. GOVT OF T N	June 30, 1993
A K SUBBARAJA Vs. UNION OF INDIA	July 23, 1993
A LOGANATHAN Vs. INCOME TAX OFFICER	December 14, 1993
A M M ARUNACHALAM Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY MADRAS	November 9, 1993
A M MOHAMED IBRAHIM Vs. STATE OF TAMIL NADU	December 15, 1993
A M SADIQ BASHA Vs. SHAMSAD BEGAM	February 26, 1993
A MUNIGESAN NADAR Vs. COMMISSIONER OF POLICE EGMORE	March 29, 1993
A N SHAMSUDDIN Vs. ASSISTANT CONTROLLER OF ESTATE-DUTY	August 24, 1993
A P MUTHUSAMY GOUNDER AND COMPANY Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER METTUR ROAD CIRCLE ERODE	August 4, 1993
A PALANI Vs. UNION OF INDIA UOI	April 2, 1993
A PETER Vs. ROYAPPAN	July 6, 1993
A RAMU Vs. RAMASWAMYS	March 29, 1993
A RUKUMANI Vs. GOPALASWAMY	June 16, 1993
A S MANI Vs. S ABRAHAM	August 27, 1993
A SAHADEVAN PILLAI Vs. T VASANTHAKUMARI	September 30, 1993
A SANGAMESWARAN Vs. LAKSHMI TEXTILES A REGISTERED FIRM	November 10, 1993
A SANKARAN Vs. S K BALASUNDARAM	December 22, 1993
A SEPPAN Vs. STATE OF TAMIL NADU	September 24, 1993
A SUNDARAMURTHI Vs. HIGH COURT OF JUDICATURE MADRAS	July 13, 1993
A THAYAMMAL Vs. KALADEVI	January 25, 1993
A XAVIER JOYAPAUL Vs. SPL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION	June 29, 1993
A Y PRABHAKAR Vs. NARESH KUMAR N SHAH	October 12, 1993
A.G. PANNEERSELVAM Vs. M. JAYARAMAN	February 22, 1993
A.S. PONRAJ Vs. GOVERNMENT OF INDIA, REP. BY JOINT SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI, AND ANOTHER	August 23, 1993
ABDUL RAHMAN Vs. AKTHARI BEGUM	July 23, 1993
ABDUL SALAM Vs. T R VINOBKUMAR	February 19, 1993
ABDUL SALAM Vs. INSPECTOR OF POLICE R 1 MAMBALAM POLICE STATION	May 4, 1993
ABDUL SALAM ROWTHER Vs. STATE BANK OF INDIA	March 19, 1993
AGRICULTURAL INCOME TAX OFFICER TIRUCHY Vs. RAMASAMY REDDIAR	November 26, 1993
ALAGAR Vs. STATE OF TAMIL NADU	January 23, 1993
ALAGIRISAMY NAIDU Vs. DHARMARAJ NAIDU	August 3, 1993
ALANKAR SHIPPING AND TRADING CO Vs. DOCK LABOUR BOARD	September 1, 1993
AMBAL MILLS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE COIMBATORE	October 28, 1993
AMEENA Vs. SUB INSPECTOR OR POLICE CHERAMBADI POLICE STATION NILGIRIS	December 20, 1993
AMMASAI Vs. STATE OF TAMIL NADU	September 27, 1993
AMRA PRESS Vs. MD MUNEERUDDIN	December 3, 1993
AMUDHA Vs. INSPECTOR OF POLICE LAW AND ORDER	July 6, 1993
ANAND LOGANATHAN Vs. DHARAMBIR NANDA	December 13, 1993
ANDHRA STEEL CORPN LTD Vs. SIKRI AND GROVER	March 17, 1993
ANDICHI AMMAL Vs. PERIYA MUNIYANDI MOOPAR	December 1, 1993
ANJALAKSHI Vs. STATE OF TAMIL NADU AND OTHERS	March 26, 1993
ANNA NAGAR WESTERN PLOT OWNERS Vs. TAMILNADU HOUSING BOARD	April 8, 1993
ANNADHANA KATTALAI ARULMIGU THIAGARAJA SWAMY DEVASTHANAM TIRUVARUR Vs. V VASUDEVAN	August 20, 1993
ANNAMALAI Vs. SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF TAMIL NADU	April 28, 1993
ANNASAMY ASARI Vs. SIVA PRAKASA MOOPPANAR	July 26, 1993
ANTONYSAMI Vs. ARULANANDAM PILLAI	September 29, 1993
APPAREL EXPORT PROMOTION COUNCIL NEW DELHI Vs. UNION OF INDIA	August 12, 1993
ARAMUGAM Vs. INSPECTOR OF POLICE CB C I D MADRAS MADURAI DCB CC WING	November 11, 1993
ARAPPA GOUNDER Vs. CHITHAN	January 8, 1993
ARIFF Vs. M F ALIYAR	August 27, 1993
ARU Vs. STATE REP. BY S.I. OF POLICE, POTHANUR POLICE STATION, COIMBATORE	February 18, 1993
ARULCHITTAR Vs. TAHSILDHAR CUM EXECUTIVE MAGISTRATE THANJAVUR	August 18, 1993
ARULMIGHU SUNDARA MAHALINGASWAMY TEMPLE SATHURAGIRI HILLS MADURAI DISTRICT Vs. STATE OF TAMIL NADU	December 9, 1993
ARULMIGU SOUNDIAMMAN DEITY KOIL ARACHIPATTI STREET SRIVILLIPUTHUR Vs. B GOPAL RAJA	September 21, 1993
ARUMUGHA PILLAI Vs. VADIVEL PILLAI	September 29, 1993
ARUMUGHAM Vs. KRISHNASWAMY	September 24, 1993
ARVIND LABORATORIES Vs. V A SAMY CHEMICAL WORK	July 8, 1993
ASHER TEXTILES LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	February 23, 1993
ASHOK KUMAR Vs. MARIAPPAN	January 11, 1993
ASHOK LEYLAND LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	June 14, 1993
ASIA TOBACCO COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	January 29, 1993
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. LIGHT ROOFING LIMITED	June 29, 1993
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. MICHAEL REX FERNANDO	July 15, 1993
ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE MADRAS Vs. RAHAMATULLAH	October 12, 1993
ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE MADRAS Vs. P SIKANTHAR	October 5, 1993
ASSISTANT DIRECTOR OF REVENUE INTELLIGENCE MAD Vs. ABDUL RASHEED	September 17, 1993
AYYAPPAN BLEACHING FACTORY Vs. FAMILY MANAGER M PALANIAPPAN ERODE	July 26, 1993
B A RAJAN ALIAS B ANTONY RAJ Vs. RAJAPALAYAM BHOOPALAPATTI VISHWABRAMHA KULATHAVARKALIN URAVINMURAI POTHUNALA FUND	July 19, 1993
B BHASKARA RAO Vs. ASSISTANT COLLECTOR OF CUSTOMS SPECIAL INVESTIGATION BRANCH MADRAS 1	June 22, 1993
B C BALACHANDRAN Vs. PARTHASARATHY	August 26, 1993
B K JINNAH Vs. K P KRISHNAN	August 13, 1993
B M HABIBULLAH Vs. STATE OF TAMIL NADU	December 7, 1993
B P SAMIAPPAN DIED Vs. ARUNTHAVASELVAN	July 7, 1993
B PADMAPRIYA Vs. STATE OF TAMIL NADU	July 30, 1993
B PUTHAN Vs. B M BILLAN	September 30, 1993
B S HALLAN Vs. SHASI B MENON	December 13, 1993
B THANGAMMAL Vs. COMMISSIONER OF INCOME TAX	December 21, 1993
BABIAN Vs. LT COL OFFG COL Q BRANCH H C TAMIL NADU AND KERALA SUB AREA	July 13, 1993
BABUBHAI CHANDULAL MODY Vs. OFFICIAL LIQUIDATOR ATLAS IMPORT AND EXPORT COMPANY PRIVATE LIMITED	June 24, 1993
BAKTHAVATSALAM Vs. STATE	July 13, 1993
BANGALORE AGARBATHI RAW MATERIALS MANUFACTURERS AND MILLERS CO OPERATIVE SOCIETY Vs. STALE OF TAMIL NADU	July 29, 1993
BANK OF MADURA LIMITED Vs. G K SETHURATHINAM	March 2, 1993
BASHEER Vs. STATE	January 19, 1993
BASIL PRODUCTS Vs. MATHURAM PERUMAL	August 18, 1993
BASKARAN Vs. THE SECRETARY TO GOVERNMENT AND ANOTHER	April 21, 1993
BHARAT EARTH MOVERS LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS	December 2, 1993
BHARAT GOYAL Vs. UNION OF INDIA	April 7, 1993
BHAWARI DEVI ACHA Vs. ANJUGAM RAJ	March 23, 1993
BOARD OF TRUSTEES OF THE PORT OF MADRAS Vs. PREMA R ELIZABETH	July 5, 1993
BOOMAN Vs. STATE	August 3, 1993
BRAKES INDIA LTD Vs. ASSISTANT COMMISSIONER OF LABOUR	June 29, 1993
BROWN LEATHER COMPANY Vs. STATE OF TAMIL NADU	April 23, 1993
C ABDUL JABBAR SAHIB DIED Vs. C ABDUL HAFIZ SAHIB	February 10, 1993
C ANAND KUMAR Vs. OFFICIAL TRUSTEE MADRAS	August 13, 1993
C ARIVANANDHAN Vs. A GOKULAKRISHNAN	September 16, 1993
C ARUN PRASAD Vs. HEADMASTER MUNICIPAL H S SCHOOL MAYILADUTHURAI	November 4, 1993
C G SHANMUGHAM Vs. T SUBRAMANIA MUDALIAR DIED	July 30, 1993
C PADMA Vs. DEPUTY SECRETARY TO THE GOVERNMENT EX OFFICIO DEPARTMENT OF LABOUR AND CO OPERATION GOVERNMENT OF TAMIL NADU	January 29, 1993
C SELVARAJ Vs. T N E B	October 5, 1993
C STEPHENSON ROOBASINGH MANAGER AND CORRESPONDENT EBENEZER TEACHERS TRAINING INSTITUTE FOR WOMEN POONAGARAM TUTICORIN Vs. STATE OF TAMIL NADU	March 22, 1993
CALVIN JACOB Vs. COLLECTOR OF MADRAS ACCOMMODATION CONTROLLER CHEPAUK	September 8, 1993
CANARA BANK THRO ITS KOVILPATTI BRANCH MANAGER Vs. R RENGASAMI	September 8, 1993
CARBORUNDUM UNIVERSAL LTD Vs. TRUSTEES OF PORT OF MADRAS	July 8, 1993
CEAT LTD Vs. STATE OF TAMIL NADU	August 20, 1993
CH HANUMANTHA REDDY Vs. BANK OF BARODA MYLAPORE MADRAS	October 11, 1993
CHANDRAN Vs. NAGAN	November 26, 1993
CHANDRASEGAR Vs. STATE OF TAMIL NADU	February 5, 1993
CHARANJEET SINGH Vs. STATE OF TAMIL NADU	June 15, 1993
CHARLES Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT, MADRAS AND ANOTHER	June 8, 1993
CHARLES WAKER DEVADAS Vs. STATE OF TAMIL NADU	June 14, 1993
CHELLAIAH Vs. STATE	December 2, 1993
CHELLAKANNU PILLAI ALIAS SETHU PILLAI Vs. P VEMBU ANIMAL MINOR DIED	April 8, 1993
CHELLAKKANNU NADAR Vs. SIMON	September 30, 1993
CHEMECH ENGINEERS PVT LTD Vs. DIRECTOR OF INDUSTRIES AND COMMERCE	July 14, 1993
CHEMICAL CONSULTANTS AND ENGINEERS PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	December 21, 1993
CHEMICALS AND PLASTICS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	July 13, 1993
CHEMICALS AND PLASTICS INDIA LTD Vs. SPECIAL TAHSILDAR URBAN LAND TAX METTUR	October 28, 1993
CHENNAI POONGANAGAR PERUNTHALAIVAR KAMARAJ INDIRA GANDHI NALA SANGAM Vs. STATE OF TAMIL NADU AND OTHERS	January 12, 1993
CHERIAN A MATHEW Vs. INSPECTOR OF POLICE	October 25, 1993
CHIEF ENGINEER MADRAS ZONE MILITARY ENGINEERING SERVICES MADRAS Vs. G RAMACHANDRA REDDY AND CO	January 5, 1993
CHINNA KALAI ALIAS SAVARIMUTHU Vs. STATE	September 7, 1993
CHINNASAMY Vs. STATE	September 7, 1993
CHINNASAMY Vs. STATE	January 8, 1993
CHINNATHAMBI GOUNDER ALIAS RAMA GOUNDER Vs. STATE	December 3, 1993
CHITRA COLOUR LAB Vs. UNION OF INDIA	November 9, 1993
CHOLAN ROADWAYS CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL MADRAS	February 19, 1993
CINNAPILLAI Vs. DISTRICT COLLECTOR NORTH ARCOT AMBEDKAR DISTRICT	November 29, 1993
COLLECTOR OF CENTRAL EXCISE MADURAI 2 Vs. CORONATION LITHO WORKS	November 15, 1993
COLLECTOR OF CUSTOMS MADRAS Vs. MADRAS ELECTRO CASTINGS P LIMITED	October 13, 1993
COLLECTOR OF CUSTOMS MADRAS Vs. RAMANAN AND COMPANY	August 11, 1993
COMMISSIONER H R AND C E ADMN DEPT MADRAS Vs. M V P B NAMMALWAR	February 12, 1993
COMMISSIONER NAGAPATTINAM MUNICIPALITY NAGAPATTINAM Vs. P PALANIVELU	September 14, 1993
COMMISSIONER OF GIFT TAX Vs. ZACKARIYA S C M	August 26, 1993
COMMISSIONER OF INCOME TAX Vs. V S THYAGARAJA MUDALIAR	August 26, 1993
COMMISSIONER OF INCOME TAX Vs. K T S NAGAMANICKAM CHETTIAR	August 19, 1993
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE PAPER AND BOARD LIMITED	August 19, 1993
COMMISSIONER OF INCOME TAX Vs. PREMIER MILLS LIMITED	July 27, 1993
COMMISSIONER OF INCOME TAX Vs. J VISALAKSHI	November 25, 1993
COMMISSIONER OF WEALTH TAX Vs. SUGANA MAHENDRAN SMT	July 20, 1993
COMMR COIMBATORE MUNICIPAL CORPN Vs. PRESIDING OFFICER LABOUR COURT	February 25, 1993
CORPORATION LITHO WORKS Vs. UNION OF INDIA	September 10, 1993
CS SASLRI DIED Vs. COLLECTOR OF CHENGALPATTU DISTRICT AT KANCHCCPURAM	February 23, 1993
D JEYASELVI Vs. GOVERNMENT OF TAMIL NADU	July 8, 1993
D JOHN Vs. INSPECTOR OF POLICE PROHIBITION ENFORCEMENT WING NAGERCOIL	June 28, 1993
D KRISHNAMURTHI Vs. K PARASURAMAN	July 15, 1993
D S RAVINDRA DOSS GENERAL SECRETARY OF TAMIL NADU UNION OF JOURNALISTS Vs. COMMISSIONER OF POLICE EGMORE	September 15, 1993
D SWAMINATHAN Vs. KRISHNASWAMY PILLAI	February 26, 1993
D VIJAYAN Vs. V K ARUMUGAM	August 25, 1993
D. KULAIVANAN Vs. STATE OF TAMILNADU	December 15, 1993
D. SOUNDARARAJAN Vs. FOOD INSPECTOR, CORPORATION OF MADRAS	February 26, 1993
DAKSHAYANI Vs. P DHINESH KUMAR CHORDIA	September 23, 1993
DAKSHINAMURTHY Vs. RAMAN	August 30, 1993
DANASEKARAN Vs. STATE	September 28, 1993
DASS COLOUR LAB Vs. UNION OF INDIA	January 29, 1993
DAYANANDAMMAL ALIAS DAYALAMMAL Vs. ST THOMAS TAMIL CHURCH	August 5, 1993
DCVAKI ANIMAL Vs. RAMAN	August 11, 1993
DEVAGIRI PLANTATIONS LTD Vs. STATE OF TAMIL NADU	April 30, 1993
DEVI KARANI Vs. DISTRICT REVENUE OFFICE CUM APPCLLALE AUTHORITY DEBT RELIEF ACT MAYILADUTHURAI	October 29, 1993
DHANA SINGH Vs. STELLA	December 14, 1993
DHANALAKSHMI Vs. S PALANIVELU	November 11, 1993
DHANALAKSHMI Vs. S PALANIVELU	January 11, 1993
DHARAMCHAND NAHAR Vs. KANTILAL CHANDAK	August 27, 1993
DHARMAPURAM ADHEENAM DHARMAPURAM Vs. STATE OF TAMIL NADU	February 8, 1993
DHINAMALAR Vs. DAILY THANTHI	April 7, 1993
DICKSON PREM RAJ Vs. R MANOHARAN	November 30, 1993
DISTRICT COLLECTOR PUDUKKOTTAI Vs. SELVI INDUSTRIES	September 14, 1993
DR. ALAGAPPAN Vs. ANNAMALAI UNIVERSITY	August 17, 1993
DRAVIDA MUNNETRA KAZHAGAM Vs. GOVERNOR OF TAMIL NADU RAJ BHAVAN MADRAS	September 13, 1993
DUKES PHARMA Vs. GOVERNMENT OF INDIA	October 6, 1993
DURAIRAJU NAIDU Vs. STATE OF TAMIL NADU	June 16, 1993
DURAISINGAM SENTHIL Vs. STATE OF MADRAS	September 21, 1993
E ABDUL JALEEL Vs. V PAKKIRISAMY	July 2, 1993
E. ABDUL JALEEL Vs. V. PAKKIRISAMY AND ANR.	February 7, 1993
E.V. SATYANARAYANA Vs. GUJARAT HEAVY CHEMICALS LIMITED, REPRESENTED BY ITS ACCOUNTS MANAGER, GOPALAKRISHNAN	August 6, 1993
EAST WEST EXPORTERS Vs. ASSISTANT COLLECTOR OF CUSTOMS APPRAISING GROUP VII-B	March 3, 1993
EAST WEST EXPORTERS Vs. ASSISTANT COLLECTOR OF CUSTOMS	April 29, 1993
EDISION Vs. STATE BY INSPECTOR OF POLICE	February 2, 1993
EKAMBARAM Vs. SELVI	November 29, 1993
EKAMBARANATHAN CHCLTIAR FIRM Vs. COMMERCIAL TAX OFFICCR II TUTICORIN	March 12, 1993
ELTEX RUDY LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE COIMBATORE	November 19, 1993
ENGINE VALVES LIMITED Vs. UNION OF INDIA	April 6, 1993
ERODE KEROSENE AGENCY Vs. SECRETARY TO GOVT CO OP FOOD AND CONSUMER PROTECTION DEPARTMENT	July 21, 1993
ESPEE AGENCIES Vs. STATE BANK OF INDIA TIRUCHIRAPALLI	July 9, 1993
F A PONCHA Vs. M MEHERJEE	December 17, 1993
FALCON TYRES LIMITED Vs. MOHAN RAJAN	July 30, 1993
FAROOQ AHAMED Vs. MOHAMMED HANIF	September 14, 1993
FENNER GARMENTS Vs. DY REGIONAL DIRECTOR E S I C MADRAS	August 12, 1993
FIRST LEASING COMPANY OF INDIA LIMITED Vs. ADDITIONAL REGISTRAR OF COMPANIES ADVOCATES	December 23, 1993
FLORENCE KALA Vs. BEN NET AND STATE	October 1, 1993
FOOD CORPORATION OF INDIA Vs. MAYAVARAM FINANCIAL SYNDICATE	January 25, 1993
FORGETECH PVT LTD Vs. SAYEE INDUSTRIES	August 24, 1993
FOURTH INCOME TAX OFFICER Vs. SRINIVASAN A K	April 30, 1993
FUTNANI DAIRY FARM Vs. P RANGASWAMY NADAR	June 24, 1993
G BALACHANDRAN Vs. STATE OF TAMIL NADU	February 25, 1993
G CHANDRASEKARAN Vs. STATE OF TAMIL NADU	September 23, 1993
G CHELLIAH NADAR DIED Vs. PERIASAMI NADAR	January 27, 1993
G GOPINATH Vs. MINISTRY OF SURFACE TRANSPORT	September 2, 1993
G KANNIAH CHETTY Vs. SHA MAGAJEE ASAL DAS MADRAS	July 28, 1993
G LAKSHMI Vs. S MURALI	December 24, 1993
G M NAIR Vs. JAGADAMMA	December 20, 1993
G NEELA ALIAS NEELA GEORGE Vs. M R CHANDRA BAI	October 15, 1993
G RAJENDRAN Vs. P C RAMALINGAM	October 7, 1993
G SHYAMALA Vs. STATE OF MADRAS	January 19, 1993
G SUMATHI Vs. DIRECTOR OF MEDICAL EDUCATION MADRAS	March 4, 1993
GANESH BHAVAN AND Vs. HEALTH OFFICER CORPORATION OF MADRAS	March 10, 1993
GANNON DUNKERLEY AND COMPANY MADRAS LIMITED IN LIQUIDATION Vs. GOVERNMENT OF TAMIL NADU	February 18, 1993
GENERAL INSURANCE CORPORATION OF INDIA, MADRAS Vs. V. RAMACHANDRAN AND ANOTHER	September 15, 1993
GEORGE JACOB KUNIVILA Vs. SAPNA SHIVDAS	August 20, 1993
GIRISH CIRCULAR LOOMS Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL	November 29, 1993
GOBALD TEXTILES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	February 23, 1993
GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES IV CHEPAUK MADRAS	November 9, 1993
GOLDEN LEATHERS Vs. DEPUTY COMMERCIAL TAX OFFICER	December 13, 1993
GOPAL ALIAS ARUNTHAVA SELVAN Vs. STATE	August 20, 1993
GOPAL V Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT	October 27, 1993
GOPALAKRISHNAN K Vs. CENTRAL BOARD OF DIRECT TAXES	April 21, 1993
GOVINDA PADAYACHI Vs. ULHANDI PADAYACHI	October 5, 1993
GOVINDJI JEEVAT AND COMPANY Vs. SARASWATHI MILLS LTD MADURAI	August 12, 1993
H M SULAIMAN Vs. COMMISSIONER PROHIBITION AND EXCISE DEPARTMENT CHEPAUK	February 18, 1993
H RANGANATHAN Vs. V CHANDRASEKAR	November 1, 1993
HABEEB RAHMAN Vs. MEENAKSHI	November 18, 1993
HAMSARAJ BOKARIA DEAD ETC Vs. GOVERNMENT OF TAMIL NADU	January 13, 1993
HARSHAD DOSHI Vs. DURAISWAMY	March 17, 1993
HASSAINAR Vs. RAZIYA	October 1, 1993
HEALERS INDIA Vs. GOVINDARAJULU NAIDU AND CO	November 6, 1993
HIGH COURT LEGAL AID CENTRE REP. BY ITS SECRETARY, P.C. VARADARAJAN Vs. STATE REP. BY INSPECTOR OF POLICE, KITCHIPALAYAM POLICE STATION,	October 28, 1993
HINDU MUNNANI Vs. THE COMMISSIONER OF POLICE	April 28, 1993
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. K M YAKUB DIED	September 24, 1993
HOTEL PARISUTHAM PRIVATE LIMITED Vs. STATE OF TAMIL NADU	April 12, 1993
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE APPEALS MADRAS	November 30, 1993
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	March 5, 1993
IBRAHIM ISMAIL Vs. SUPERINTENDENT OF CUSTOMS	September 24, 1993
INAYATHULLAH Vs. GURUSWAMY	December 24, 1993
INCOME TAX OFFICER Vs. RAYALA CORPORATION PRIVATE LIMITED	October 8, 1993
INDIA LEATHER CORPORATION LIMITED Vs. K K R BUILDINGS SYNDICATE	August 3, 1993
INDIAN BANK Vs. K USHA	March 16, 1993
INDIAN OVERSEAS BANK Vs. R SATHYAMURTHI	September 7, 1993
INDIAN OVERSEAS BANK OFFICERS UNION MADRAS Vs. INDIAN OVERSEAS BANK CENTRAL OFFICE MADRAS	May 11, 1993
INDIRANI AMMAL Vs. D SUBRAMANIA MUDALIAR	April 23, 1993
INSPECTOR OF CENTRAL EXCISE CUSTOMS SHORE GUARD PARTY KULASEKARAPATNAM Vs. M POOLPANDI	October 5, 1993
INTEGRAL COACH FACTORY STAFF COUNCIL Vs. UNION OF INDIA UOI	May 25, 1993
INTEGRATED EXPORTS Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL	September 14, 1993
INTELLIGENCE OFFICER Vs. C GOVINDASAMY	September 29, 1993
IQBAL BHAI MULLA ABBAS BHAI Vs. BUHARI	July 14, 1993
IRUDHI Vs. STATE OF TAMIL NADU	March 25, 1993
IRUTHAYASAMY Vs. JANAKAMMAL	April 27, 1993
ITC EMPLOYEES UNION Vs. SUPERINTENDENT OF POLICE	November 15, 1993
J CHAMPALAL Vs. STALE	November 26, 1993
J CHEGANLAL JAIN Vs. XIII JUDGE COURT OF SMALL CAUSES MADRAS	November 26, 1993
J D B SRINIVASAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU	June 22, 1993
J DEVI MINOR Vs. GOVT OF T N	June 21, 1993
J JEYASINGH Vs. DEPUTY COMMERCIAL TAX OFFICER	December 17, 1993
J K ABDUL JABBAR ROWTHER Vs. V J MANI RAJ	August 5, 1993
J KRISHNAMOORTHY Vs. STATE OF TAMIL NADU	March 4, 1993
J M BOTTLINGS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	December 21, 1993
J. ANTONY Vs. STATE	September 3, 1993
JAGADAMBAL Vs. T E VARADHAN	April 28, 1993
JAGADEESWARAN Vs. FEDERAL BANK POLLACHI BRANCH COIMBATORE DISTRICT	August 11, 1993
JAHUBARUNNEESA Vs. UNION OF INDIA	January 19, 1993
Jambunatha Iyer (deceased) by LR s Vs. Sankari Ammal & Ors.	September 2, 1993
JANARDHANAM Vs. STATE	September 20, 1993
JAWAHAR COLLEGE STAFF ASSOCIATION 180 A BLOCK 6 NCYVELI Vs. UNIVERSITY OF MADRAS	October 5, 1993
JAYA SOAP WORKS PRIVATE LIMITED Vs. MEENAKSHI SOAP WORKS	September 22, 1993
JAYAM Vs. VINAITHEERTHAN ALIAS JAYARAJU	October 26, 1993
JAYARAMAN Vs. P A C PATTABIRAMAN	October 15, 1993
JAYEE MANOHARI ALIAS RANI Vs. J MOHANKUMAR	July 23, 1993
JEEVENDRA NAINAR Vs. KANAKAMMAL	July 5, 1993
JOHN THOMAS EDITOR AND PUBLISHER THE MADRAS TIMES MADRAS Vs. K JAGADEESAN DIRECTOR K J HOSPITAL MADRAS	November 30, 1993
JOHNSON JAYAKUMAR Vs. HEMA JOHNSON	June 24, 1993
JOTHI AND COM Vs. TAMIL NADU POLLUTION CONTROL BOARD	August 3, 1993
JUSTICE S T RAMALINGAM Vs. STATE OF TAMIL NADU	November 25, 1993
JUSTYN CYRIL Vs. HANNAH VASANTHIE	August 20, 1993
K ADAIKKALAM Vs. STATE OF TAMIL NADU	October 6, 1993
K AKUNJALU Vs. V VJOSE	August 3, 1993
K DHANASEKARAN Vs. INSPECTOR OF POLICE, ERODE TOWN POLICE STATION, ERODE	April 23, 1993
K G PALANISAMY Vs. S KATHIRESAN	April 27, 1993
K GANCSAN Vs. SPECIAL OFFICER SALEM CO OPERATIVE SUGAR MILLS LTD	November 22, 1993
K JAYACHANDRAN Vs. SPECIAL OFFICER CORPORATION OF MADRAS	March 2, 1993
K JAYANTHI Vs. V RAMASAMY	December 30, 1993
K KRISHNAMOORTHY Vs. ANNAMALAI	October 13, 1993
K KRISHNAN NAIR Vs. K PARAMESWARAN PILLAI DIED	August 26, 1993
K KUMAR Vs. BAPSONS FOOT WEAR	October 11, 1993
K L PONNAMBALAM Vs. SUBDRA DEVI	September 29, 1993
K L R ATHAPPA CHETTIAR Vs. G R RAMASETHU	March 11, 1993
K M A ABDUL WAHAB Vs. TAHSILDAR NEEDAMANGALAM TALUK THANJAVUR DISTRICT	October 6, 1993
K M A SHAHUL HAMEED Vs. DISTRICT REVENUE OFFICER MADURAI	November 23, 1993
K M DURAISAMY Vs. SPECIAL OFFICER COIMBATORE DIVISION RURAL COOP	March 10, 1993
K M L NARASIMHAN LARSEN AND TOUBRO LTD Vs. UNION OF INDIA	June 8, 1993
K M SEENI MOHAMED Vs. SPECIAL DIRECTOR OF ENFORCEMENT NEW DELHI	December 17, 1993
K M VIJAYAN Vs. UNION OF INDIA	April 21, 1993
K MAHABOOB JAN Vs. DAYAKARAN	December 22, 1993
K MANICKAM Vs. R PALANISAMY	October 29, 1993
K MANICKAM Vs. BHARAT HEAVY ELECTRICALS LTD	June 30, 1993
K MANICKAVASAGAM Vs. MANAGING DIRECTOR TWAD BOARD	June 18, 1993
K MARAPPAN Vs. PERUMAL	August 26, 1993
K MARIAPPAN Vs. RANGANAYAKI	March 4, 1993
K N GUNALAN Vs. C SANTHALINGAM	September 24, 1993
K N SANKARANARAYANAN Vs. CONSULTATIONS AND SERVICES LTD	June 25, 1993
K PADMAVATHY Vs. STATE OF TAMIL NADU	August 13, 1993
K PICHAIKANI Vs. ASSISTANT COLLECTOR CENTRAL EXCISE AND CUSTOMS MADURAI	December 9, 1993
K R MURUGESAN Vs. CHAIRMAN EX SERVICEMEN WELFARE	January 18, 1993
K RAMANECSWARI Vs. STATE OF TAMIL NADU	December 1, 1993
K S PREM SAGAR Vs. IDOL OF SRI RENGANATHASWAMY ETC DEVASTHANAMS SRIRANGAM	August 17, 1993
K THANGARAJ Vs. MANAGING DIRECTOR THE DHEEREM CHINNAMALAI TRANSPORT CORPORATION LIMITED TIRUCHIRAPALLI	April 20, 1993
K V DURAISAMY Vs. D PERUMALSAMY MINOR	April 21, 1993
K V NARASIMHAN Vs. INCOME TAX OFFICER CITY CIRCLE IV4	November 4, 1993
K V VS NARASIMHAN PETITIONER Vs. INCOME TAX OFFICER CITY CIRCLE IV 4	November 4, 1993
K VEDANTHAM Vs. STATE	October 1, 1993
K VENUGOPAL Vs. EKAMBERA CHETTIYAR	November 5, 1993
K VIMALA DEVI Vs. KASTHURI	April 20, 1993
K. KARTHIKEYAN Vs. MADRAS ALUMINIUM COMPANY LTD. & ORS.	January 19, 1993
K. MAYLVAGANAN AND OTHERS Vs. GOVERNMENT OF INDIA AND OTHERS	July 23, 1993
K. SUBRAMANI Vs. THE STATE	July 27, 1993
K.G. AMIRTHALINGAM Vs. THE PUDUPAKKAM PERMANENT FUND LTD. REP. BY ITS DIRECTOR AND SECRETARY, M. DAMODARAN	September 17, 1993
KACHABESWARAN Vs. STATE	October 6, 1993
KALIANNA KOUNDER Vs. MARAPPA KOUNDER	February 22, 1993
KALIAPPAN Vs. PANCHAVARNAM	December 13, 1993
KALLI BHASKARAN Vs. KALLI DAMODARAN	December 21, 1993
KALYANIAMMAL Vs. KRISHNASAMY GOUNDER	October 8, 1993
KAMAKSHI Vs. MINOR RAMALINGAM ALIAS MUNUSAMI	January 12, 1993
KAMALIA BIVI Vs. FAKKIR MOHAMMED	February 16, 1993
KAMARAJ Vs. STATE	April 30, 1993
KANAKKAN ALIAS ARUMUGHAM AND ANOTHER Vs. STATE THROUGH INSPECTOR OF POLICE, VALLIYUR (IN CHARGE OF NANGUNERI) TIRUNELVELI DISTRICT	June 17, 1993
KANCHEEPURAM KAMAKSHI AMMAN SILK HANDLOOM WEAVERS CO OPERATIVE PRODUCTION AND SALE SOCIETY LIMITED Vs. YAMUNA BAI	January 6, 1993
KANDASAMI MUDALIAR Vs. MUTHUKRISHNA MOORTHY	March 1, 1993
KANNADIAN KALVAI NCCR PASANA VIVASAYIGAL SANGAM Vs. DISTRICT COLLECTOR TIRUNELVELI KATTABOMMAN DISTRICT TIRUNCLVCLI	July 8, 1993
KANNAGI Vs. STATE	November 18, 1993
KANNAN Vs. KANAGAVALLI AMMAL	April 13, 1993
KARRA KONDAMMA Vs. KARRA NAGAMMA	November 19, 1993
KARUPAYI Vs. NARAYANAN	November 8, 1993
KARUPPAN CHETTIAR Vs. KARUPPIAH	December 21, 1993
KARUPPAN CHETTIAR Vs. KARUPPIAH AND ORS.	September 29, 1993
KARUPPANNAN Vs. SUDHAMATHI	July 6, 1993
KASIM SAIT Vs. PAPPAMAL	November 29, 1993
KATHAN MUTHIRIYAR Vs. GOPAL RATHINAM	October 5, 1993
KATHEEJA BEEVI Vs. UNION OF INDIA	January 19, 1993
KERALA STATE ELECTRICITY BOARD Vs. COLLECTOR OF CENTRAL EXCISE (APPEALS)	July 23, 1993
KESAVAN Vs. ATE OF KERALA	January 29, 1993
KHAN PLASTICS Vs. STATE OF TAMIL NADU	October 28, 1993
KHIVRAJ MOTORS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 13, 1993
KIND ATTENTION IS INVITED1 IN THIS CONNECTION TO THE ARTICLE PUBLISHED IN THIS ISSUE Ï¿½ 1993 2 L W 69 J S P PERUMAL Vs. STATE OF TAMIL NADU	September 24, 1993
KODALI SATHYANARAYANA Vs. UNION OF INDIA	October 26, 1993
KOLANDAI Vs. ARASAN SERVAI	April 1, 1993
KOVILPATTI SRI DHANDAYUTHAPANI TRUST Vs. M TILAKARAJ	February 17, 1993
KRISHNAN Vs. P KRISHNAKONAR	July 9, 1993
KULANDAI Vs. STATE	January 8, 1993
KUMAR Vs. THE DISTRICT MAGISTRATE	November 9, 1993
KUMAR ALIAS BAKKAN AND OTHERS Vs. THE INSPECTOR GENERAL OF POLICE AND OTHERS	April 20, 1993
KUMARAGURUBARA SWAMIGAL ART COLLEGE ARUL NANDI NAGAR SRIVAIKUNDAM Vs. MANONMANIYAM SUNDARANAR UNIVERSITY	November 19, 1993
KUMARASAMY Vs. S K JOHN DIED	March 7, 1993
KUMARASWAMI AND OTHERS Vs. S.K. JOHN (DIED) AND OTHERS	March 17, 1993
KUMUDHAM PRINTERS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	November 4, 1993
KUPPAN Vs. S AKUPPAMMAL	April 20, 1993
KUPPUSAMY Vs. STATE	March 15, 1993
KUPPUSAMY GOUNDER Vs. KANDASAMY GOUNDER	August 3, 1993
L BALAJI SINGH Vs. KANDASWAMI	April 21, 1993
L ELAYAPERUMAL Vs. J JAYALALITHA CHIEF MINISTER OF TAMIL NADU MADRAS	August 3, 1993
L LAKSHMANAN Vs. V P LAKSHMISAMI	September 1, 1993
L SASHIKALA Vs. INTEGRATED FINANCE COMPANY LIMITED	August 27, 1993
LAKSHMI Vs. DEPUTY SUPERINTENDENT OF POLICE Ï¿½Q	June 22, 1993
LATHA MAHESWARI Vs. PALANISWAMY	December 16, 1993
LEATHER AND LEATHER GOODS DEMOCRATIC LABOUR UNION Vs. FIRST ADDITIONAL REGISTRAR OF TRADE UNION I DEPUTY COMMISSIONER OF LABOUR MADRAS	December 14, 1993
LIMENAPH CHEMICALS Vs. UNION OF INDIA	January 29, 1993
LIONEL EDMUND Vs. VELMYL NADAR	September 17, 1993
LITELON PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	September 24, 1993
LOGANATHA MANDIRI Vs. SESHACHALA NAIDU	August 6, 1993
LUCAS TVS LIMITED Vs. KOTHANDAPANI	January 21, 1993
M A HALEEM Vs. COMMISSIONER SIRKALI MUNICIPALITY SIRKALI	November 24, 1993
M ANANDAN Vs. AYYANNA GOUNDER MEMORIAL TRUST	August 6, 1993
M BALAMANI Vs. BHARAT OVERSEAS BANK	August 18, 1993
M D REPATRIATE CO-OPERATIVE FINANCE AND Vs. DEPUTY COMMR OF LABOUR AND ANOTHER	February 2, 1993
M DEVARAJULU Vs. ASSISTANT COMMISSIONER OF LABOUR, MADRAS	November 25, 1993
M DHANALAKSHMI AMMAL Vs. GOVERNMENT OF TAMIL NADU	October 13, 1993
M G SHIVARAJ Vs. INSPECTOR OF POLICE THURAIPAKKAM POLICE STATION	October 15, 1993
M JAMES Vs. S ISAAC BANERJEE	January 25, 1993
M K RAMASWAMY Vs. A KRISHNA MENON	December 16, 1993
M L IRUDAYAM PILLAI Vs. S P L CHOCKALINGAM CHETTIAR	November 12, 1993
M M EXPORTS Vs. UNION OF INDIA	March 31, 1993
M M K MOHAMED IBRAHIM Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	January 13, 1993
M MANICKAM PILLAI Vs. KUPPULAKSHMI	February 2, 1993
M MUNUSAMY GOUNDER Vs. COMMISSIONER FOR LAND ADMINISTRATION MADRAS	November 22, 1993
M MUTHUSWAMY KANDIAR Vs. STATE OF TAMIL NADU	March 4, 1993
M MUTHUVEL Vs. COLLECTOR PUDUKOTTAI DISTRICT PUDUKOTTAI	November 3, 1993
M PONNALAGAN Vs. INSPECTOR RAILWAY PROTECTION FORCE NCS AVADI SOUTHERN RAILWAY	December 10, 1993
M RANGASAMY Vs. S PALANIVELU	February 4, 1993
M RANKA Vs. HONÏ¿½BLE CHIEF JUSTICE OF TAMIL NADU HIGH COURT MADRAS	November 29, 1993
M S MEIYAPPAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND REVENUE CHEPAUK	October 13, 1993
M S P RAJES Vs. INSPECTOR OF POLICE SALEM STEEL PLANT SALEM	April 30, 1993
M S P RAJESH Vs. M S P RAJA	October 11, 1993
M S VELAPPAN PROPRIETOR M/S PONNI PRODUCTION Vs. K S GOPALAKRISHNAN KARPAGAM STUDIOS	February 2, 1993
M SETHURAMALINGAM Vs. K RAMALAKSHMI	June 30, 1993
M SHANMUGHA UDAYAR Vs. SIVANANDAM	March 18, 1993
M SHERIFF Vs. KATHIJA BEEVI	October 1, 1993
M SUBRAMANIA MUDALIAR Vs. K JANARDHANAM	July 21, 1993
M SUBRAMANIA MUDALIAR Vs. JANARDHANAM	July 27, 1993
M V ARUNACHALAM Vs. K SREENIVASALU AGRICULTURAL OFFICER PLANT PROTECTION OFFICE OF THE ASSISTANT DIRECTOR OF AGRICULTURE PALLIPET	December 17, 1993
M V MUTHURAMALINGAM Vs. D NARAYANASWAMY	October 8, 1993
M Y MAHARISHI Vs. TAGORE FINANCIERS	December 14, 1993
M. AYYASAMY Vs. INSPECTOR GENERAL OF PRISONS	July 19, 1993
M. RASU Vs. T.K. SHANMUGAM	July 6, 1993
M.B. RUHARI Vs. COMMISSIONER, CORPORATION OF MADRAS AND THE ESTATE OFFICER UNDER TAMIL NADU ACT I OF 1976, RIPON BIDGS., MADRAS, AND OTHERS	December 22, 1993
M.L. KRISHNASWAMI NADAR Vs. COMMISSIONER, H.R. DEPTT., MADRAS	February 2, 1993
M/S. TULIKA FILMS PRIVATE LTD. Vs. SMT. C.S. DEVASENA	July 6, 1993
MADRAS CITIZENS PROGRESSIVE COUNCIL Vs. GOVERNMENT OF TAMIL NADU AND OTHERS	July 14, 1993
MADRAS FERTILIZERS LIMITED MADRAS Vs. KARNATAKA AGRO SUPPLIES TUMKUR	December 10, 1993
MADRAS HOTEL ASHOKA PVT LTD Vs. E S I C	March 31, 1993
MADURAI RAMANATHAPURAM MAVATTA SEETU COMPANIGAL SANGAM Vs. UNION OF INDIA	September 8, 1993
MAHABOOB BASHA Vs. SAMBANDA REDDIAR	September 29, 1993
MAHALAKSHMI AMMAL Vs. STATE OF TAMIL NADU	March 18, 1993
MAHALINGASWAMI DEVASTHANAM THIRUVIDAIMARUTHUR Vs. STATE OF TAMIL NADU	February 3, 1993
MAJESTIC MATCH WORKS Vs. CENTRAL EXCISE G A T MADRAS	December 22, 1993
MAJOR K MATHEWS Vs. J RAJA KALIFULLA	September 22, 1993
MALAR Vs. SECRETARY TO GOVERNMENT GOVT OF TAMIL NADU	July 14, 1993
MANAGING DIRECTOR Vs. DEPUTY COMMISSIONER OF LABOUR II LABOUR WELFARE BOARD BUILDING DMS COMPOUND TEYNAMPET MADRAS	February 2, 1993
MANICKAM Vs. STATE OF TAMILNADU	August 12, 1993
MANICKAM Vs. MADHARSHAH	June 16, 1993
MANOJ KUMAR SONTHALIA Vs. NARIMAN POINT BUILDING SERVICES AND TRADING PVT. LTD., BOMBAY AND OTHERS	February 24, 1993
MANOJ KUMAR SONTHALIA Vs. NARIMAN POINT BUILDING SERVICE AND TRADING PRIVATE LIMITED	April 20, 1993
MARIA Vs. THE DISTRICT MAGISTRATE AND COLLECTOR OF SOUTH ARCOT, CUDDALORE, AND ANOTHER	November 9, 1993
MARUDAVEERAN MOOPAN Vs. U K KRISHNAN	September 21, 1993
MARY SELVAM Vs. SANTHOSHAM	April 26, 1993
MATHY Vs. STATE OF TAMIL NADU	September 22, 1993
MEERA NIRESHWALIA Vs. SUKUMAR NIRESHWALIA	December 15, 1993
MESSRS GODREJ SOAPS LIMITED Vs. AMBUJAMMAL DECEASED	November 29, 1993
MGT OF PANDIYAN ROADWAYS CORPORATION Vs. P O LABOUR COURT	December 24, 1993
MGT OF TAMILNADU CEMENT CORPORATION LTD Vs. N JAYAPALAN	February 12, 1993
MINOR HUMERA BHANU Vs. CHOLAN ROADWAYS CORPORATION	September 2, 1993
MINOR RAJAKUMARI Vs. N V NATARAJAN (MADRAS)	December 3, 1993
MO KANDASWAMI SINGH AND Vs. STATE OF TAMIL NADU	July 23, 1993
MOHAMED HUSSAIN SULAIMAN OF GREAT EASTERN ENGINEERING COMPANY Vs. STATE BANK OF INDIA OVERSEAS BRANCH MADRAS	August 17, 1993
MOHAMED MEERAN Vs. INSPECTOR OF POLICE	September 14, 1993
MOHAN A Vs. VIVEKANANDAN DR	March 26, 1993
MOHAN MOHANDOSS Vs. STATE OF TAMIL NADU	November 29, 1993
MOHASINIA Vs. STATE OF TAMIL NADU	August 27, 1993
MOHIDCEN Vs. INSPECTOR OF POLICE L AND O PATTUKOTTAI	July 28, 1993
MOLUKKA NAIDU Vs. R V PALANIAPPAN	September 3, 1993
MOONGAM Vs. STATE OF TAMIL NADU	February 9, 1993
MUNAGA VENKATARAMIAH A REGISTERED PARTNERSHIP Vs. P BUJJAMA	January 11, 1993
MUNIAPPA REDDIAR Vs. GANESA REDDIAR	December 6, 1993
MUNIAPPAN Vs. STATE	July 13, 1993
MURALE MATCH WORKS Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL	January 11, 1993
MURALIDHARAN Vs. S SUBBAIAH	September 16, 1993
MURTHY C Vs. M R GOPAL ACHARI	September 10, 1993
MURUGAN Vs. STATE OF TAMIL NADU	January 6, 1993
MUTHU PANDIAN Vs. STATE	July 29, 1993
MUTHU SARASWATHI Vs. COMMISSIONER HR AND CE ADMINISTRATION DEPARTMENT MADRAS	January 22, 1993
MUTHUKARUPPAN Vs. STALE OF TAMIL NADU	November 19, 1993
MUTHUKRISHNAN Vs. SAKTHI SHANMUGAVEL	October 15, 1993
MUTHULAKSHMI Vs. STATE OF TAMIL NADU	December 7, 1993
MUTHULAKSHMI AMMAL Vs. M D VENKATESAN	July 14, 1993
MYLSAMY Vs. DHARAPURAM CO OPERATIVE PRIMARY LAND DEVELOPMENT BANK	September 10, 1993
N AJIMEER KHAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE RAMANATHAPURAM	September 29, 1993
N AJIMEER KHAN Vs. DISTRICT COLLECTOR AND THE DISTRICT MAGISTRATE RAMANATHAPURAM	March 29, 1993
N ANANDAN Vs. AYYANNA GOUNDER	June 30, 1993
N ARUMUGHAM Vs. M K PONNUSAMY	September 17, 1993
N ATHIMOOLAM Vs. AROKIANATHAN	April 30, 1993
N BOSE Vs. NIRMALA	September 7, 1993
N JOTHI Vs. RAJAMANI	October 31, 1993
N MOHANDOSS Vs. SOUTHERN INDUSTRIAL POLYMERS PVT LTD	April 16, 1993
N MOUNAGURUSAMY Vs. K C PALANICHAMY	December 24, 1993
N PALANIAPPAN Vs. REGIONAL TRANSPORT AUTHORITY MADRAS	March 9, 1993
N PITCHAI Vs. OYYAMMAL	February 3, 1993
N PURUSHBTHAMA REDDY Vs. REVENUE DIVISIONAL OFFICER THIRUVALLUR CHINGLEPUT M G R DISTRICT	October 11, 1993
N RAMASWAMY NAIDU Vs. GOVERNMENT OF TAMIL NADU	July 13, 1993
N S NANJUNDASAMY Vs. N VENKATACHALAM	November 5, 1993
N SAVITHRI Vs. UNITED COMMERCIAL BANK	January 19, 1993
NAGALINGAM Vs. STATE	September 10, 1993
NAGAPPA GOUNDER Vs. PADMAVATHI	September 9, 1993
NAGARATHINA AMMA Vs. SYNDICATE BANK MOUNT ROAD BRANCH ANNAL SALAI	September 9, 1993
NALINI Vs. THE STATE OF TAMIL NADU	October 28, 1993
NALLAYA GOUNDER Vs. P RAMASWAMI GOUNDER	February 25, 1993
NALLI ALIAS NALLIANNA GOUNDER Vs. STATE	February 4, 1993
NALLI SAMBASIVAN Vs. DEPUTY REGISTRAR OF TRADE MARKS	October 15, 1993
NANAMMAL Vs. PERUMAL ACHARI	September 27, 1993
NANDAGOPAL Vs. N E P C AGRO FOODS LIMITED	November 1, 1993
NANJAMMAL DIED Vs. PALANIAMMAL	March 2, 1993
NARASIMHAN K V Vs. INCOME TAX OFFICER	November 4, 1993
NARAYANA PILLAI Vs. DISTRICT COLLECTOR NAGERCOIL	February 4, 1993
NARAYANASWAMY Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION ADIDRAVIDAR WELFARE TIRUPPUR	November 3, 1993
NATARAJAN Vs. STATE, REP. BY FOOD INSPECTOR, TIRUNELVELI MUNICIPALITY	August 19, 1993
NATIONAL COUNCIL OF YOUNGMENÏ¿½S CHRISTIAN ASSOCIATION OF INDIA Vs. STATE OF TAMIL NADU	June 22, 1993
NATIONAL INSURANCE COMPANY LIMITED COIMBATORE Vs. LAKSHMI VILAS BANK LIMITED A REGISTERED BANKING COMPANY	September 15, 1993
NAVILKAL TEA FACTORY Vs. CEGAT	February 5, 1993
NAZUNUDDHIN AHMED Vs. K NARASIMHA RAO	February 19, 1993
NELLAI STEELS Vs. K R JAYAKUMAR	December 8, 1993
NEW INDIA ASSURANCE COMPANY LTD Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	February 10, 1993
NEYVELI LIGNITE CORPORATION LTD Vs. P R GOVINDARAJULU	June 17, 1993
NITHYAKALYANI TEXTILES LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS TUTICORIN	September 23, 1993
O R ABDUL HAMID Vs. O R ABDUL RAHIM	July 14, 1993
O ULAGANATHAN Vs. K R G CHANDRASEKAR	March 29, 1993
OFFICIAL RECEIVER SALEM HAVING OFFICE IN THE DISTRICT COURT COMPOUND HASTHAMPATTI SALEM Vs. ARIYA BOYAN	September 14, 1993
ORIENT LITHO PRESS Vs. COLLECTOR OF CUSTOMS MADRAS	December 16, 1993
ORIENTAL HOTELS LIMITED Vs. KASHMIR HANDICRAFTS	October 4, 1993
ORIENTAL HOTELS LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	April 27, 1993
ORIENTAL INSURANCE CO. LIMITED Vs. RAJAMANI	February 26, 1993
ORIENTAL INSURANCE COMPANY LIMITED Vs. VENKIDASAMY	July 6, 1993
P ALAGESAN Vs. A MARIADAS	January 20, 1993
P B LAKSHMANA SAH AND BROS Vs. J N SIVARAJ CHETTIAR	July 27, 1993
P G VARGHESE Vs. C K KUMARASAMY	April 21, 1993
P JAWAHAR Vs. S S PILLAI	September 24, 1993
P K AZEEZ VAIDYAR Vs. COMMISSIONER COONOOR MUNICIPALITY	June 25, 1993
P MAHAMANI Vs. TAMIL NADU MAGNESITE LIMITED	July 6, 1993
P MOHAMED Vs. STATE OF TAMIL NADU	October 8, 1993
P MUTHURAMAN Vs. PADMAVATHI FINANCE REGD	January 22, 1993
P P V ANNAMALAI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION	September 17, 1993
P PARAMASIVAM Vs. VENKATACHALA GOUNDER	August 2, 1993
P PRAGASAM Vs. STATE	November 12, 1993
P RAMASWAMY Vs. P M AGENCIES	July 16, 1993
P RATHINAM Vs. STATE OF TAMIL NADU	November 23, 1993
P S BALAKRISHNAMARAJA AND Vs. S K ALAGAR RAJA AND	February 24, 1993
P S JOSE Vs. ATE OF KERALA	July 20, 1993
P SELVAKUMAR Vs. UNIVERSITY OF MADRAS	March 15, 1993
P SHANMUGAIAH Vs. V BALAMANI	December 14, 1993
P T BELL AND CO MADRAS Vs. UNION OF INDIA	March 5, 1993
P VENKATAKRISHNA REDDY Vs. REGISTRAR OF COMPANIES	January 21, 1993
P VENU ALIAS VENUGOPAL Vs. JEYA	March 23, 1993
P.S. VENKATA SUBRAMANIA SROWDHIGAL Vs. OFFICIAL RECEIVER AND ORS.	September 17, 1993
PADMINI Vs. STATE OF TAMIL NADU	March 18, 1993
PALANI Vs. STATE OF TAMIL NADU	March 22, 1993
PALANI Vs. STATE	January 7, 1993
PALANIRAJA Vs. JAYALAKSHMI	October 29, 1993
PALANIVEL Vs. B SARASWATHI	March 29, 1993
PALLAVAN TRANSPORT CORPORATION LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	January 13, 1993
PALLAVAN TRANSPORT CORPORATION LTD METRO Vs. T D PANNERSELVAM	September 2, 1993
PALPANDI Vs. STATE OF TAMIL NADU	April 19, 1993
PANCHALIAMMAL Vs. KANNIAPPAN	August 3, 1993
PAPATHI Vs. VELUSAMI	October 7, 1993
PAPER PRODUCTS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	September 15, 1993
PARAMOUNT GROUP PVT LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD	September 6, 1993
PARRY AND COMPANY LIMITED Vs. DY COMMISSIONER OF LABOUR APPEALS D M S COMPOUND	December 24, 1993
PASTOR ANANDRAJ Vs. SADHU JESUDASAN	August 2, 1993
PASUVARAJ Vs. SARASWATHI	November 8, 1993
PAUL DURAI Vs. PRINCIPAL SESSIONS JUDGE	August 13, 1993
PAUL SAMUEL ALIAS PAULRAJ SAMUEL Vs. KOIL PITCHAI ANANDHADURAI	February 23, 1993
PAULSONS LITHO WORKS Vs. INCOME TAX OFFICER	November 18, 1993
PERIAMBILLAI Vs. SOMAYAN	February 5, 1993
PERIASWAMI Vs. STATE OF TAMIL NADU	February 17, 1993
PERIATHAMBI KATTAN Vs. STATE OF TAMIL NADU	March 29, 1993
PERIYAMARUTHU PANDIAN Vs. INSPECTOR OF POLICE PARTHIBANOOR	December 23, 1993
PERUMAL MUTHURAJA Vs. MOOKKA GOUNDER	October 5, 1993
PERUMAL PILLAI Vs. UNION OF INDIA THE UNION TERRITORY OF PONDICHERRY	December 13, 1993
PHILIP JAMES COATES Vs. AGNES FERNANDES	August 20, 1993
PHILIP JEYASINGH Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	November 22, 1993
PHONIX ENTERPRISE CO LTD Vs. UNION OF INDIA	July 8, 1993
PHOTON INDIA LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS	September 16, 1993
PLYWOOD HOUSE Vs. WOOD CRAFT PRODUCTS LIMITED	July 21, 1993
PONDICHERRY UNIVERSITY Vs. ALEXANDER EDUCATIONAL FOUNDATION	September 15, 1993
PONMANI Vs. LIFE INSURANCE CORPORATION OF INDIA	September 29, 1993
PONNAIYAN ALIAS PERIYA GOUNDER Vs. RANGASAMY GOUNDER	September 17, 1993
POONAMALLEE SRI THIRUKACHI NAMBI VARI VUTCHAVA VYASYA THADHIYARADHANA CHARITIES Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT	February 24, 1993
POOVAN Vs. STATE	December 10, 1993
POPULAR DYES AND CHEMICALS PRIVATE LIMITED Vs. AIYSWARYA CHEMICALS NO 2	September 10, 1993
PORMUDI Vs. STATE OF TAMIL NADU	April 22, 1993
PRAKASH ROADLINE PVT LTD Vs. UNITED INDIA FIRE AND GENERAL CO LTD	January 6, 1993
PRASAD FILM LABORATORIES Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL	August 27, 1993
PRASANNCHAND NAHAR SOLE PROPRIETOR HIRACHAND PRASANCHAND Vs. MOHAMMEDSAH ABDUL	June 23, 1993
PROF C R SRINIVAS SOCIAL WORKER AND PUBLIC INTEREST LITIGANT MADRAS 35 Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU FORT ST GEORGE MADRAS 9	January 28, 1993
PULAVAR NELLAI A GANAPATHY Vs. SECRETARY TO GOVERNMENT OF INDIA DEPARTMENT OF EDUCATION NEW DELHI	September 17, 1993
PULAVAR NELLAI AGANAPATHY Vs. SECRETARY TO GOVERNMENT OF INDIA DEPARTMENT OF EDUCATION MINISTRY OF HUMAN RESOURCE DEVELOPMENT CENTRAL SECRETARIAT NEW DELHI	December 13, 1993
PULLAR CHETTIAR Vs. COMMISSIONER CONNOOR MUNICIPALITY	June 25, 1993
PUSHPALATHA Vs. R LAKSHMI FOOD INSPECTOR COIMBATORE	July 27, 1993
QUAID E MILLATH TEACHERS TRAINING INSTITUTE Vs. STATE OF TAMIL NADU	March 23, 1993
R BALAMURUGAN Vs. PRINCIPAL GOVERNMENT ENGINEERING COLLEGE SALEM	September 10, 1993
R GANDHI PRESIDENT BAR FEDERATION OF TAMIL NADU AND PONDICHERRY MADRAS Vs. STATE OF TAMIL NADU	January 8, 1993
R GNANASCKAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	August 10, 1993
R GNANASEKAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION MADRAS	June 22, 1993
R KESAVAN Vs. D PARVATHAM	December 6, 1993
R MANICKATHAMMAL Vs. UNION OF INDIA	December 14, 1993
R N MURUGESAN Vs. V PRABHAKARAN	August 27, 1993
R P KANDASWAMY Vs. SIVAGAMI	February 2, 1993
R P RAMAJAYAM Vs. TAMIL NADU CEMENTS CORPORATION LTD	July 6, 1993
R P RAMASWAMY Vs. M KARUPPIAH THEVAR	July 13, 1993
R RAJAGOPAL Vs. M P CHELLAMUTHU	July 26, 1993
R RAMALINGAM Vs. SUPERINTENDING ENGINEER HIGHWAYS AND RURAL WORKS DEPARTMENT MADURAI	October 14, 1993
R RAMU Vs. GOVERNMENT OF TAMILNADU	March 10, 1993
R RANGANATHA REDDY Vs. STATE OF TAMIL NADU	March 5, 1993
R S SWAMI RAO Vs. T K KUMARASWAMY	September 24, 1993
R SAROJINI Vs. SUPERINTENDING ENGINEER WORLD BANK CIRCLE TAMILNADU HOUSING BOARD	January 20, 1993
R SEKAR Vs. S P ARJUNA RAJA	November 22, 1993
R SHANKAR Vs. CITY BANK	December 3, 1993
R THANGARAJAN Vs. R BALASUBRAMANIAN	September 27, 1993
R THANGAVELU Vs. GOVERNMENT OF INDIA	December 16, 1993
R V NATARAJAN Vs. MEERA RAJAGOPAL	September 3, 1993
R VEERABADHRA PILLAI Vs. TRIBUNAL FOR RECOGNISED P SCHOOLS SUBORDINATE JUDGE PERIYAKULAM MADURAI DISTRICT	March 5, 1993
R. SIVALINGAM Vs. THE STATE OF TAMIL NADU	June 21, 1993
RADHAKRISHNA NAIDU Vs. MINOR RAVI ALIAS RAVICHANDRAN	August 17, 1993
RAHMATHULLAH Vs. RAMALINGAM	November 24, 1993
RAJ KUMARI Vs. N.V. NATARAJAN	December 3, 1993
RAJA D V APPA RAO BAHADUR Vs. GOVERNMENT OF TAMIL NADU	February 5, 1993
RAJA DEVAPUTHRAN CUNNIAH Vs. REGIONAL TRANSPORT OFFICER SALEM	January 21, 1993
RAJAGOPAL B Vs. ASSISTANT DIRECTOR OF INSPECTION INVESTIGATION	November 4, 1993
RAJAM ABRAHAM Vs. SHANTHA	October 15, 1993
RAJAMANICKAM Vs. ELANGOVAN	November 2, 1993
RAJAMBAL AMMAL Vs. DEPUTY COMMISSIONER H R AND C E ADMN DEPARTMENT COIMBATORC	February 24, 1993
RAJANGAM Vs. SULTAN ABDUL KHADER	October 1, 1993
RAJARANI SILK PALACE Vs. C K B MURUGAN	October 15, 1993
RAJASEKARAN GRAMANI Vs. NAGARATHINAMMAL	April 20, 1993
RAJENDRA ENTERPRISES Vs. UNION OF INDIA	December 22, 1993
RAJENDRAKUMAR VERMA Vs. STATE OF TAMIL NADU	January 28, 1993
RAJENDRAN Vs. STALE	March 30, 1993
RAJENDRAN Vs. STATE	March 12, 1993
RAJENDRAN KULLA RAJENDRAN Vs. COMMISSIONER OF POLICE	July 12, 1993
RAJESWARI Vs. DHANAMMAL	November 23, 1993
RAJU Vs. MOHAMADABI	July 9, 1993
RAJU Vs. A PONNAMMAL	August 13, 1993
RAM MANDIRI Vs. RANGANATHA NAIDU	November 24, 1993
RAMA SUNDARA PANDI Vs. STATE SUB INSPECTOR OF POLICE TISAYANVILAI POLICE STATION	December 15, 1993
RAMAKRISHNA NAIDU Vs. SHANMUGASUNDARAM	March 12, 1993
RAMAKRISHNAN STEEL INDUSTRIES LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE	February 12, 1993
RAMAMOORTHY Vs. THIRU MURUGAN COMMERCIAL FINANCE CORPORATION	January 12, 1993
RAMAN AND CO Vs. COLLECTOR OF CUSTOMS	March 4, 1993
RAMASAMI UDAYAR Vs. KAMATCHI AMMAL AND ORS.	September 14, 1993
RAMASAMY Vs. SELVAMBAL ALIAS PARIMALANAYAGI	September 3, 1993
RAMASWAMY Vs. PAPPATHI AMMAL	September 10, 1993
RAMCHAND, PROPRIETOR, P.M. VEST & CO. Vs. STATE REP., BY DEPUTY INSPECTOR OF LABOUR III CIRCLE, MADRAS	February 9, 1993
RAMCHANDER LAXMINARAYANAN KARVA Vs. JAGANATH KHUBCHAND KARVA	July 15, 1993
RANGANATHAN J SECOND ITO Vs. BHAVANI M S	August 25, 1993
RANGASAMY NAIDU Vs. VEERAPPAN	September 14, 1993
RANJANI Vs. INDIAN BANK AND ANR.	August 5, 1993
RAVI Vs. GOVERNMENT OF TAMIL NADU	January 12, 1993
RAVINDRANATH Vs. SAMUEL ASIRVATHAM	November 19, 1993
RENGANAYAKI Vs. ARUNAGIRI	February 12, 1993
RENGAPERUMALRAJA Vs. MOIDEEN MUTHU BEEVI	April 13, 1993
RENOWNED AUTO PRODUCTS MFRS LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	December 17, 1993
RETNAKUMAR Vs. REGISTRAR HIGH COURT	August 24, 1993
REV DR DHAYAN CHAND CARR Vs. STATE OF TAMIL NADU	July 16, 1993
REV SR MARGARET MARY CORRESPONDENT SACRED HEART HIGH SCHOOL KADIAPATTANAM KANYAKUMARI DISTRICT Vs. GOVERNMENT OF TAMIL NADU	April 1, 1993
ROLAB POLYMERS PRIVATE LIMITED Vs. SUBHADRA ENTERPRISES	February 9, 1993
RUBY LEATHER EXPORTS Vs. K VENU	December 10, 1993
RUGINI NAGESH Vs. KISHIN B CHHABRIA	November 12, 1993
S A PONNUSWAMI Vs. DEPUTY COMMISSIONER H R AND CE ADMN DEPARTMENT COIMBATORE	August 17, 1993
S ANTHONY RAJ Vs. A SHANMUGAM	December 2, 1993
S ARUNACHALAM Vs. STATE	March 31, 1993
S B HUSSAIN Vs. ASSISTANT ACCOUNTS OFFICER REVENUE UNIT TNEB VANIAMBADI TIRUPATTUR	March 1, 1993
S G PONNAMBALAM Vs. T A PALANIVELU	July 13, 1993
S GANAPATHY CHETTIAR PROPRIETOR KARKALAIYAR PLASTIC WORKS Vs. R V DHARMALINGAM MUDALIAR	September 15, 1993
S GOVINDARAJA MUDALIAR Vs. INCOME TAX APPELLATE TRIBUNAL	March 10, 1993
S GOVINDASAMY NAIDU Vs. POORNA VALLI	April 1, 1993
S JOHN DHANADURAI Vs. J MARRY SUGANTHI	August 20, 1993
S K M MOHAMMED AMANULLAH Vs. T C S RAMASANGU PANDIAN	July 15, 1993
S K SAMIYAPPAN Vs. IDOL OF SRI SELLANDI AMMAN AT SRI SELLANDI AMMAN TEMPLE	July 22, 1993
S KANNUSAMY Vs. UNION OF INDIA	January 8, 1993
S KRISHNAMOORTHY Vs. B S KESAVAN	December 3, 1993
S KUPPURATHINAM Vs. A R MUNIRATHINAM	January 22, 1993
S LAKSHMINARAYAN Vs. INSPECTOR GENERAL OF REGISTRATION MADRAS	April 22, 1993
S M SYED AMINA BEEVI Vs. THAIKA SAHIB ALIM	September 10, 1993
S MANI Vs. N G MANI	July 9, 1993
S MARUTHAI Vs. PADMINI RAMACHANDRAN	April 23, 1993
S MOHAN Vs. UNION OF INDIA	March 31, 1993
S MOHANAKRISHNAN Vs. STATE OF TAMIL NADU	October 4, 1993
S NAGARATHINAM Vs. S BALAKATHIRESAN	March 29, 1993
S NALLIAHKHAN Vs. PRIME MINISTER OF INDIA NEW DELHI	March 1, 1993
S O RAJAMMAL Vs. COMMISSIONER H R AND C E BOARD NUNGAMBAKKAM MADRAS	September 21, 1993
S P DAMODARAN Vs. RAMASWAMY NAIDU	October 4, 1993
S PACKIAM Vs. STATE OF TAMILNADU	August 5, 1993
S PAKKIARAJ Vs. S N KULASEKARAN	September 14, 1993
S PAKKIARAJ Vs. S N KULASEKARAN	February 9, 1993
S PRABHAVATHI Vs. REVENUE DIVISIONAL OFFICER THIRUPPATHUR NORTH ARCOT DISTRICT	July 6, 1993
S R F LIMITED Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS	January 18, 1993
S S CHOKKALINGAM Vs. R B S MANI	September 23, 1993
S SADAYANDI Vs. D S PUNDUPATTY CO OPERATIVE BUILDING SOCIETY	September 17, 1993
S SELVARAJ Vs. STATE OF TAMIL NADU	December 17, 1993
S SHADRACH PAUL Vs. REGISTRAR HIGH COURT MADRAS	December 9, 1993
S SUKUMAR Vs. M RAMMOHAN SHANMUGHAM	January 5, 1993
S SUNDARAM Vs. DISTRICT EDUCATIONAL OFFICER CHEYYAR	October 8, 1993
S V S DAVEY SONS MADRAS Vs. LIBERTY DRY CLEANERS UNDER THE NAME BOARD GARMENT CLEANERS MADRAS	December 21, 1993
S V S OIL MILLS Vs. S V SIVALINGA NADAR	October 27, 1993
S VELLAIMUTHU Vs. STATE	December 14, 1993
S. RAMIAH THEVAR Vs. K. MANICKAM	November 23, 1993
S. SELVARAJ Vs. INSPECTOR OF PO	August 27, 1993
SAINATH AND CO Vs. UNION OF INDIA	December 21, 1993
SAJITHA G Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF EXTERNAL AFFAIRS NEW DELHI	December 1, 1993
SAKKU BAI AMMAL Vs. VEDHAVALLI DECEASED	January 20, 1993
SAMOU JEAN PIERRE Vs. JACQULINE SAMOU	December 8, 1993
SAMUVELRAJ ALIAS N S RAJ Vs. Y JEBAMONY	April 20, 1993
SANJAY ARYA Vs. DIRECTOR OF TECHNICAL EDUCATION	November 19, 1993
SANTHOKBAN VALLABHDAS MADHVANI Vs. TARABEN PRAVINLAL MADHVANI EXECUTRIX TO THE ESTATE OF PRAVIN VITHALDAS MADHVANI	July 28, 1993
SARASWATHI Vs. STATE OF MADRAS	July 5, 1993
SARASWATHI Vs. THANGAVELU	November 11, 1993
SARASWATHI AMMAL Vs. SHANMUGHAVADIVAMMAL	January 25, 1993
SARASWATHI ANIMAL EDUCATIONAL TRUST Vs. UNIVERSITY OF MADRAS	October 28, 1993
SARGUNAM AMMAL Vs. JAYARAMA PADAYACHI	January 27, 1993
SAROJ GOENKA Vs. NARIMAN POINT BUILDING SERVICES AND TRADING PRIVATE LIMITED	December 10, 1993
SAROJA Vs. STATE OF TAMIL NADU	January 12, 1993
SAROJA SHANMUGHAM Vs. UNION OF INDIA	July 26, 1993
SATHAKUPPAN Vs. SATHA DURAISAMY	August 3, 1993
SAVARIMUTHU NADAR Vs. STATE	November 29, 1993
SEETHA Vs. STATE OF TAMILNADU	May 25, 1993
SELVAKANI Vs. SELVAM	December 21, 1993
SELVAN CYCLE AND FAN TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER III TUTICORIN	July 23, 1993
SELVARAJ Vs. MADHESWARAN	April 13, 1993
SELVARAJ ALIAS KAMARAJ Vs. SLATE	November 30, 1993
SELVARAJ ALIAS RAJU Vs. GOVINDARAJULU PADAYACHI	September 15, 1993
SELVI Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU	February 9, 1993
SELVI INDUSTRIES Vs. DISTRICT COLLECTOR PUDUKOTTAI	August 2, 1993
SESHMAL BAFNA Vs. P C SUBRAMANIAN	April 13, 1993
SHAHUL HAMEED Vs. RASOOL BIVI	July 6, 1993
SHAJAHAN Vs. STATE THROUGH THE DEPUTY SUPERINTENDENT OF POLICE PROHIBITION AND ENFORCEMENT WING NAGAPATLINAM	April 23, 1993
SHAMSUDDIN A N Vs. CONTROLLER OF ESTATE DUTY ASST	August 24, 1993
SHANMUGA DESIGN GNANASAMBANDA PANDARASANNADHI AVARGAL AND HEREDITARY TRUSTEE OF RAJAN KATTALAI ATTACHED TO THIYAGARAJASWAMI DEVASTHANAM AT TIRUVARUR Vs. STATE OF MADRAS	December 22, 1993
SHANMUGAM Vs. STATE BY FOOD INSPECTOR	February 2, 1993
SHANTA NARAYANAN Vs. K M NAMBI	March 12, 1993
SHARAVATHY PCTRO CHEMICALS P LTD Vs. TAMIL NADU ELECTRICITY BOARD	July 30, 1993
SHEIK BABU Vs. SUB INSPECTOR OF POLICE RAJKADAI POLICE STATION DHARMAPURI DISTRICT	December 2, 1993
SHRIRAM FIBRES LIMITED Vs. UNION OF INDIA	August 5, 1993
SHYAMALA XAVIER Vs. REGISTRAR TAMIL NADU DR MGR MEDICAL UNIVERSITY	July 14, 1993
SILVER CLOUD TEA FACTORY Vs. UNION OF INDIA	December 21, 1993
SIVANANDHA STEELS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES	December 13, 1993
SJANAKARADAS PROP M/S VIJAYAN SAW MILLS AND WOOD WORKS PALLIYADI Vs. C M RAJ MOHAN	February 24, 1993
SK AT SM RAMANATHAN CHETTIAR Vs. RM MURUGAPPA CHETTIAR	April 21, 1993
SONNAPPA IYER Vs. K R RAMUTHAIAMMAL	July 18, 1993
SONNAPPA IYER Vs. K R RAMUTHAIAMMAL	July 8, 1993
SOOPI HAJI Vs. R M RAMANATHAN CHETTIAR	February 9, 1993
SORNAM ASARI Vs. THANGASAMY EXECUTIVE OFFICER H R AND C E ADMINISTRATION DEPARTMENT KOTTAR	October 6, 1993
SOUNDARARAJAN Vs. SECRETARY TO GOVT OF INDIA MINISTRY OF LABOUR AND	December 7, 1993
SOUTH INDIA CO OPERATIVE SPINNING MILLS EMPLOYEES CO OPERATIVE STORES LIMITED Vs. DEPUTY INSPECTOR OF LABOUR FIRST CIRCLE T VELI	November 12, 1993
SOUTH INDIAN BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR VI MADRAS AND	December 2, 1993
SOUTHERN WEAVERS P LTD Vs. K A THAMGAVEL	January 8, 1993
SPECIAL TAHSILDAR L A B H E L RANIPET Vs. M G SAMPATHKUMAR	December 20, 1993
SPEEDLINE AGENCIES Vs. STATE OF TAMIL NADU	July 12, 1993
SREEVATSA TUBES CORPORATION UNIT OF SREEVATSA TUBES PVT. LTD. Vs. PRAGATI ENGINEERING PVT. LTD. AND ANOTHER	February 9, 1993
SRIDHARAN Vs. AMMUGAM	March 19, 1993
SRINIVASAN Vs. NATARAJAN	August 19, 1993
SRINIVASAN Vs. STATE	October 29, 1993
ST MARYS MIDDLE SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER LALGUDI RANGE LALGUDI	June 23, 1993
STANDARD COLOUR PRODUCTS Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS	November 18, 1993
STANDARD PENCILS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	September 23, 1993
STAR TALKIES Vs. STATE OF TAMIL NADU	October 26, 1993
STATE Vs. JOTHI	October 26, 1993
STATE Vs. KARUPPAYAL	September 24, 1993
STATE Vs. SUBRAMANIA PILLAI	September 14, 1993
STATE Vs. KALYANASUNDARAM	September 20, 1993
STATE Vs. RAJIAH	August 23, 1993
STATE Vs. ARULDOSS	September 2, 1993
STATE Vs. RAJAMBAL	August 11, 1993
STATE Vs. ARUMUGAM	August 16, 1993
STATE Vs. VERKEES	August 13, 1993
STATE Vs. RADHAKRISHNAN	April 29, 1993
STATE Vs. SUBRAMANIAM	April 30, 1993
STATE Vs. S BALASUBRAMANIAM	January 27, 1993
STATE Vs. MUTHU	February 9, 1993
STATE Vs. NACHIMUTHU GOUNDCR	February 22, 1993
STATE Vs. MUTHALIFF	September 24, 1993
STATE Vs. K N VEDALINGAM	October 27, 1993
STATE BANK OF INDIA Vs. D JAYA VEERAPANDIAN	June 28, 1993
STATE BANK OF INDIA LALGUDI Vs. AKILANDAM	September 27, 1993
STATE BY FOOD INSPECTOR TUTICORIN MUNICIPALITY, REP. BY PUBLIC PROSECUTOR Vs. SANTHANAMARIAPPAN	October 8, 1993
STATE BY FOOD INSPECTOR, AMMAPETTAI TOWN PANCHAYAT REPRESENTED BY THE PUBLIC PROSECUTOR Vs. R. RAJASEKARAN	October 1, 1993
STATE BY PUBLIC PROSECUTOR Vs. KALAIVANAN	March 29, 1993
STATE OF KERALA Vs. BATAKRISHNAN PILLAI	February 3, 1993
STATE OF KERALA Vs. ASHRAF	March 1, 1993
STATE OF KERALA Vs. MULLAN	January 6, 1993
STATE OF KERALA Vs. THAMBAN NAMBIAR	January 19, 1993
STATE OF MADRAS Vs. KALAIVANAN	March 29, 1993
STATE OF TAMIL NADU Vs. KALAIVANAN	March 29, 1993
STATE OF TAMIL NADU Vs. RADHA KRISHNAN	April 29, 1993
STATE OF TAMIL NADU Vs. PARLE PRODUCTS PRIVATE LIMITED	January 7, 1993
STATE OF TAMIL NADU Vs. M KAZIM KHALEELI	January 21, 1993
STATE OF TAMIL NADU Vs. SAMPATH	March 8, 1993
STATE OF TAMIL NADU Vs. RAJENDRAN	August 25, 1993
STATE OF TAMIL NADU Vs. ARUMUGHAM	August 17, 1993
STATE OF TAMIL NADU Vs. THIRUVALARGAL SINGARA ESTATE	November 4, 1993
STATE OF TAMIL NADU Vs. P RAJA SINGH	December 2, 1993
STATE TRADING CORPORATION OF INDIA LIMITED Vs. TIRUMALA TIRUPATHI DEVASTHANAM	December 10, 1993
STATE, BY FOOD INSPECTOR, MANNARGUDI MUNICIPALITY Vs. SAMBANDAM AND OTHERS	April 8, 1993
STATE, BY THE INSPECTOR OF POLICE, C.B.C.I.D. KANCHEEPURAM Vs. S.P. JAYAGOPAL	June 28, 1993
STEEL AUTHORITY OF INDIA LTD Vs. UNION OF INDIA	February 8, 1993
STEPHEN VINCENT Vs. NANCYSHEEBA	August 20, 1993
SUBASH CHANDER BAJAJ Vs. STATE OF TAMIL NADU	February 1, 1993
SUBASH CHANDER BAJAJ Vs. STATE OF TAMIL NADU	January 1, 1993
SUBBA NAVITHAN Vs. VELUCHAMI GOUNDER	February 22, 1993
SUBBAMMAL Vs. SADASIVAM	September 17, 1993
SUBBARAYA PILLAI ALIAS SUBBARAYA MANTHIRI Vs. LAKSHMIAMMAL	October 7, 1993
SUBBIAH ALIAS TIRUVOTIYUR SUBBAIYAH ALIAS MAHADEVAN Vs. COMMISSIONER OFPOLICC MADRAS	February 1, 1993
SUBRAMANIA IYER ALIAS TYPE IYER Vs. STATE	December 8, 1993
SUBRAMANIA ODEAR Vs. GOVINDAMMAL	February 26, 1993
SUBRAMANIAM @ VALMANICKAM Vs. THE STATE OF TAMIL NADU, ETC. AND ANOTHER	October 13, 1993
SUBRAMANIAN SWAMY Vs. J JAYALALITHA	November 15, 1993
SUDALAIYANDI AND ANOTHER Vs. S. GNANA CHANDRA SINGH	November 25, 1993
SULTAN HARDWARE CORPORATION Vs. CT MEIYAMMAIACHI	August 6, 1993
SUMITHA SRINIVASAN Vs. REGISTRAR ANNA UNIVERSITY MADRAS	September 21, 1993
SUNDARA BAI Vs. PONMANI TOWN PANCHAYAT KANYAKUMARI DISTRICT	February 24, 1993
SUNDARA RAJAN Vs. SUNDARAMOORTHY	January 11, 1993
SUNDARAM Vs. VARADAIYAR	August 13, 1993
SUNDARAM CLAYTON LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS	November 29, 1993
SUNDARAM FINANCE LIMITED Vs. REGIONAL TRANSPORT COMMISSIONER MADURAI	September 2, 1993
SUNDARESAN ALIAS MEGANATHAN ALIAS MEGA Vs. STATE	May 18, 1993
SUPERINTENDENT COIMBATORE MARKET COMMITTEE PERUNDURAI Vs. R KANDASAMY	November 26, 1993
SUPERINTENDENT OF CENTRAL EXCISE ERODE Vs. KRISHNA VANASPATHI PRODUCTS	November 12, 1993
SUPERINTENDENT REGULATED MARKET KUMBAKONAM Vs. PRESIDENT KUMBAKONAM MULTIPURPOSE COOPERATIVE INDUSTRIAL COTTAGE INDUSTRIES SOCIETY KUMBAKONAM	October 5, 1993
SUPERINTENDING ENGINEER FISHING HARBOUR PROJECTS CIRCLE NAGERCOIL Vs. ANDHRA CIVIL CONSTRUCTION COMPANY	February 17, 1993
SUPERINTENDING ENGINEER SURULIYAR HYDRO ELECTRIC PROJECT MADURAI Vs. GREEN LANDS NEW INDIA CONSTRUCTION COMPANY	March 18, 1993
SUPERINTENDING ENGINEER TAMIL NADU ELECTRICITY BOARD ERODE Vs. UCHAPPA GOUNDER	January 20, 1993
SUPERINTENDING ENGINEER TAMIL NADU HOUSING BOARD MADURAI Vs. S MARIAPPAN	June 24, 1993
SURAJ AGENCIES Vs. SOUTHERN INDIA TRADING AGENCY INDIA	February 19, 1993
SURENDRAN Vs. STATE OF KERALA	August 27, 1993
SURESH COLOUR LABS Vs. UNION OF INDIA	January 29, 1993
SUYAMBU NADAR Vs. STATE	September 15, 1993
SYED KALIMULLAH Vs. APPRAISING OFFICER SPECIAL INVESTIGATION BRANCH	June 3, 1993
T ANANDAN Vs. NOORJAHAN	December 24, 1993
T ANNAKODI AMMAL Vs. K ETHIRAJ	August 6, 1993
T AZEEZAR RAHMAN AND COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 23, 1993
T DURAISWAMI Vs. LAKSHMI	May 18, 1993
T KAMAKSHI Vs. K JAYARAMAN	March 18, 1993
T KHALEEQ AHAMED MINOR Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS MADRAS	November 17, 1993
T M VEERACHARI Vs. P C KANNAN DECEASED	January 18, 1993
T MOHAN REMAND PRISONER CENTRAL PRISON MADRAS Vs. STATE	March 23, 1993
T R SRIRAM Vs. K M DURAIBABU	June 22, 1993
T RAJAGOPALAN Vs. STATE OF TAMIL NADU	October 25, 1993
T S SADAGOPAN Vs. T N K RAMANUJAM	January 21, 1993
T SARAVANA Vs. EXECUTIVE ENGINEER MOGAPPAIR DIVISION TAMIL NADU HOUSING BOARD MADRAS	September 28, 1993
TAMIL NADU CEMENTS CORPORATION LTD Vs. V P CHOKHANI	June 14, 1993
TAMIL NADU CHROMATES LIMITED Vs. UNION OF INDIA	December 21, 1993
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED TIRUNELVELI Vs. INSPECTOR OF POLICE CIVIL SUPPLIES C I D TIRUNELVELI	September 16, 1993
TAMIL NADU FREEDOM FIGHTERS ASSOCIATION REGD Vs. GOVERNMENT OF TAMIL NADU	April 12, 1993
TAMIL NADU HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED Vs. I P A THANICKACHALA MUDALIAR AND SONS	November 25, 1993
TAMIL NADU MINORITY EDUCATIONAL INSTITUTION PROTECTIVE COUNCIL Vs. STATE OF TAMIL NADU	June 11, 1993
TAMILNADU NEWSPRINT AND PAPERS LIMITED Vs. UNION OF INDIA	February 23, 1993
TATA TEA LIMITED Vs. COLLECTOR OF CUSTOMS	November 26, 1993
TATA TEA LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	October 8, 1993
TELEVISION PRODUCERS CHAMBERS OF COMMERCE Vs. UNION OF INDIA	January 27, 1993
THANGALAKSHMI TMT Vs. INCOME TAX OFFICER	August 20, 1993
THANGAMMAL Vs. AVANASHIAPPAN	October 28, 1993
THANGARAJ Vs. STATE	September 14, 1993
THANGARASU Vs. STATE OF TAMIL NADU	March 4, 1993
THANGAVEL Vs. MUTHUSAMI	July 13, 1993
THANTHAI PERIYAR TRANSPORT CORPN LTD Vs. P SIVAGNANAM	July 5, 1993
THANTHAI PERIYAR TRANSPORT CORPN LTD Vs. S GUNSEKARAN	August 6, 1993
THIRUGNANAM Vs. M KULASEKARAN	March 30, 1993
THIRUNELVELI CO-OPERATIVE MILK SUPPLY SOCIETY LTD Vs. JOINT REGIONAL DIRECTOR E S I CORPORATION MADRAS	March 19, 1993
THIRUVALLUVAR TRANSPORT CORPN LTD Vs. ASST COMMISSIONER OF LABOUR	June 23, 1993
THOLAPPA IYENGAR ALIAS ALAGAR IYENGAR Vs. EXECUTIVE OFFICER KALLAGAR DEVASTHANAM ALAGARKOIL MADURAI	April 30, 1993
THOMAS GEORGE KURIYAN Vs. S A KHARCHE PROPRIETOR S A KHARCHE AND ASSOCIATES	July 1, 1993
TITAN WATCHES LIMITED Vs. UNION OF INDIA	June 1, 1993
TITANIUM EQUIPMENTS AND ANODES MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA	October 27, 1993
TMT. KASTHURI RADHAKRISHNAN AND OTHERS Vs. A. RADHAKRISHAN AND OTHERS	October 12, 1993
TMT. R. MANORANJITHAM Vs. THE JOINT SECRETARY TO GOVERNMENT	September 27, 1993
TOWN PLANNING OFFICER SALEM MUNICIPALITY SALEM Vs. MAN ANIMAL	March 31, 1993
TRACTORS AND FARM EQUIPMENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 29, 1993
TVL CHOLAN ROADWAYS CORPORATION LTD Vs. PL A ANNAMALAI CHETTIAR PROP PLA SAVINGS CORPORATION LTD	November 9, 1993
TWAD BOARD EMPLOYEES UNION CITU Vs. STATE OF TAMIL NADU	June 17, 1993
UNION BANK OF INDIA Vs. C ARUMUGHA MOOPANAR	August 5, 1993
UNION OF INDIA Vs. KUPPAYAMMAL	April 23, 1993
UNION OF INDIA Vs. RIZWAN INTERNATIONAL	March 4, 1993
UNION OF INDIA Vs. CHARANJEETH KAPPOR	December 15, 1993
UNION OF INDIA OWNING THE SOUTHERN RAILWAY HAVING ITS OFFICE AT PARK TOWN MADRAS 3 Vs. UNITED TRACTORS	October 5, 1993
UNION OF INDIA UNION TERRITORY OF PONDICHENY Vs. ABDUL LATIFF MARICAR	July 9, 1993
UNION OF INDIA UNION TERRITORY OF PONDICHERRY Vs. P MANOGARAN SECRETARY PONDICHERRY BAR ASSOCIATION	September 22, 1993
UNITED COMMERCIAL BANK Vs. R RAJAMANI & ORS	July 23, 1993
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD Vs. AGRO CARGO TRANSPORT LTD	February 2, 1993
USHA RANI Vs. DISTRICT MAGISTRATE AND COLLECTOR	December 21, 1993
V A PADMANABHAN Vs. M A NARASIMHAN	January 7, 1993
V ALPHONSE VAZ Vs. TAMIL NADU STATE GOVERNMENT	May 18, 1993
V ARUNACHALAM Vs. REGISTRAR UNIVERSITY OF MADRAS	July 16, 1993
V BALASUNDARAM Vs. CHIEF MINISTER OF TAMIL NADU	August 20, 1993
V C SOUNDARRAJAN Vs. COLLECTOR OF CUSTOMS	March 30, 1993
V G SHYAMSUNDAR SAH Vs. SUMITRA BAI	January 27, 1993
V GOPAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 27, 1993
V GUNASEKARAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	July 19, 1993
V K ELAYALWAR Vs. N GOVINDARAJULU	August 12, 1993
V KANNAN Vs. STATE OF TAMIL NADU	April 2, 1993
V KASTURI Vs. MANAGING DIRECTOR STATE BANK OF INDIA CENTRAL OFFICE BOMBAY	June 28, 1993
V KRISHNAN Vs. G RAJAN ALIAS MADIPU RAJAN	December 2, 1993
V M SHANMUGA SUNDARAM Vs. MARGABANDHU	November 30, 1993
V MUTHUKUMARAN Vs. STATE OF TAMIL NADU	March 1, 1993
V NAGARAJAN Vs. REGISTRAR UNIVERSITY OF MADRAS	September 22, 1993
V PANCHALI Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT AT NAGERCOIL	March 15, 1993
V R MUTHU Vs. COMMERCIAL TAX OFFICER VIRUDHUNAGAR	February 10, 1993
V RAJU Vs. ANGAMMAL	August 30, 1993
V RANGARAJU Vs. DISTRICT SUPPLY OFFICER TRICHY	September 6, 1993
V S BALAKRISHNAN Vs. PUDUKOTTAI MUNICIPALITY	August 17, 1993
V S BALAKRISHNAN Vs. PUDUKOTTAI MUNICIPALITY	June 25, 1993
V SRINIVASA CHELLIAR Vs. G SELVANAMBI	December 23, 1993
V SURESH KUMAR Vs. C SREEKRISHNAN	October 5, 1993
V UTHIRAYAMUTHU Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT	September 6, 1993
V VENKATACHARI Vs. P SUBBIAH	November 24, 1993
V X JOSEPH Vs. T PASUPATHI	November 19, 1993
VALLABH JANARDHAN Vs. TAMIL NADU DR M G R MCDICAL UNIVERSITY	July 6, 1993
VALLI AMMAL Vs. P K LOGAIYA REDDIAR	July 15, 1993
VALLIAMMAL Vs. RAJATHIAMMAL	August 13, 1993
VALTECH HIGH TECHNOLOGY COMPOSITES PRIVATE LIMITED Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR COMMERCIAL TAXES CHEPAUK MADRAS 5	November 1, 1993
VANJOOR MADHAR SAHIB TRUST Vs. PACHAIYAPPAN DIED	July 30, 1993
VANROSE Vs. SILVESTER RAJ	August 13, 1993
VARADA REDDIAR Vs. DISTRICT REVENUE OFFICER MADURAI	April 15, 1993
VARADAPPA GOUNDER Vs. KARUPPA GOUNDAR	September 1, 1993
VASEESWARARSWAMY DEVASTHANAM TIRUPACHUR Vs. ABDUL AZEEZ	April 1, 1993
VEERAMANI Vs. GOVINDAN	April 28, 1993
VEERAPPAN Vs. POONGOTHAI	February 23, 1993
VEERAPPAN Vs. STATE	January 7, 1993
VEERAPPAN Vs. KOLANDA GOUNDER	September 3, 1993
VELLACHI ANIMAL Vs. SUPERINTENDING ENGINEER SOUTH ARCOT DIVISION NORTH OFFICE OF THE SUPERINTENDING ENGINEER TNEB VILLUPURAM	July 8, 1993
VELLAI AMMAL Vs. CHINNAMMAL	October 15, 1993
VELUSWAMY ALIAS VELAN Vs. COMMISSIONER OF POLICE COIMBATORE	September 28, 1993
VENKATESAN Vs. STATE	March 30, 1993
VENSON TRANSPORTS Vs. DEPUTY COMMERCIAL TAX OFFICER GROUP V ENFORCEMENT SALEM	August 23, 1993
VICE CHANCELLOR ANNA UNIVERSITY MADRAS Vs. D VASANTHAKUMAR	November 30, 1993
VICKY ALIAS VICTORIA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT	July 26, 1993
VIJAYAKUMAR Vs. DISTRICT COMMITTEE CONSTITUTED UNDER THE TAMIL NADU HINDU RELIGIOUS	July 26, 1993
VINCENT Vs. TNEB	March 8, 1993
VISWANATHAN Vs. R LAKSHMI AMMAL DEED	March 11, 1993
VITTAL COMBINES Vs. STATE OF TAMILNADU	July 13, 1993
VIVEK GOENKA Vs. MANOJ SONTHALIA	April 13, 1993
W A NOS 733 1543 1544 1545 1546 1547 Vs. K USHA	March 16, 1993
WOMENÏ¿½S INDIAN ASSOCIATION REGD Vs. V MANGUDI	October 29, 1993
WORKMEN SILVER SANDS EMPLOYEES UNION Vs. PRESIDING OFFICER, FIRST ADDITIONAL LABOUR COURT, MADRAS AND ANOTHER	June 8, 1993
XAVIER ALIAS THAMBI Vs. INSPECTOR OF POLICE RAILWAY POLICE JOLLARPETTAI	July 14, 1993
Y VENKANNA CHOWDRY DIED Vs. G LAKSHMIDEVAMMA	March 23, 1993
YAXON PHARMACEUTICALS PRIVATE LIMITED Vs. UNION OF INDIA	November 24, 1993
YOSHONAND ENTERPRISES MADRAS A PARTNERSHIP FIRM Vs. SUB COLLECTOR OF CHENGALPATTU CHENGALPATTU	February 22, 1993

Year 1993 of HIGH COURT OF MADRAS

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