REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ALI AKBAR Vs. DISTRICT MUNSIFF PATTUKOTTAI	September 2, 1992
A B SHANTHI ALIAS VENNIRA ADAI NIRMALA Vs. ASSISTANT DIRECTOR OF INSPECTION INVESTIGATION	April 21, 1992
A C A GANAPATHY MUDALIAR Vs. SUPERINTENDENT OF CENTRAL EXCISE	March 12, 1992
A G KRISHNAMOORTHY Vs. V KANNAMMAL	February 5, 1992
A HALEEM Vs. M S TAJUDEEN	November 27, 1992
A JOTHI Vs. STATE OF TAMIL NADU	March 12, 1992
A K GOPAL Vs. S VASANTHAN	April 24, 1992
A K KANNAPPAN Vs. STATE	December 2, 1992
A KANNAN Vs. STATE OF TAMIL NADU	August 12, 1992
A M JAIN COLLEGE Vs. GOVERNMENT OF TAMIL NADU	May 14, 1992
A PRAKASAM PILLAI Vs. STATE OF TAMIL NADU	June 30, 1992
A RADHAKRISHNAN Vs. AUVADAI AMMAL	September 3, 1992
A RETHINAM CHETTIAR Vs. STATE OF TAMIL NADU	September 16, 1992
A S MOHAMMAD SHEREEF AND CO Vs. ASSISTANT COLLECTOR OF CUSTOMS	February 11, 1992
A SANKARALINGAM Vs. ARUNACHALA REDDIAR	November 27, 1992
A SHANMUGA DEVI Vs. NIRMAL HIGH SCHOOL	February 5, 1992
A SHANMUGHA MUDALIAR Vs. P V RAJAGOPAL DIED	January 20, 1992
A SHANMUGHAM Vs. OFFICIAL LIQUIDATOR	April 21, 1992
A STEPHEN Vs. GOVT OF TAMIL NADU	July 13, 1992
A VIJAYARANGAM Vs. STATE OF TAMIL NADU	July 23, 1992
A. MANI Vs. A. CHANDRANATH	December 17, 1992
A.V.M. VELLAIYASAMI AND 3 ORS. Vs. STATE	January 28, 1992
AATHIRAI Vs. DEPUTY SUPERINTENDENT OF POLICE	September 24, 1992
ABDUL GAFOOR Vs. ABDUL KUDOOS	October 28, 1992
ABDUL MAJEED Vs. SYED HUSSAIN WAKF	December 3, 1992
ABDUL RASHEED Vs. NASEEM BEGUM	July 16, 1992
ABDUL SATHAR Vs. MUHAMMAD ALI	September 4, 1992
ABDULLAH GLUE COMPANY Vs. GOVERNMENT OF TAMIL NADU	January 10, 1992
ADVANI OERLIKON LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	October 27, 1992
AIR FRANCE Vs. DY COMMR OF LABOUR	September 16, 1992
ALAGAR Vs. STATE	July 1, 1992
ALFRED BORG AND CO. INDIA (P) LTD. Vs. ANTOX INDIA (P) LTD.	February 10, 1992
ALL INDIA AMITABH BACHCHANS FANS ASSOCIATION Vs. GOVERNMENT OF T N	August 21, 1992
ALL INDIA LAWYERS UNION TAMIL NADU Vs. UNION OF INDIA	October 1, 1992
AMSATH ANSARI JAWAHAR Vs. S SIKKANDAR BATCHA	November 24, 1992
AMUDHA T Vs. MEMBERS APPROPRIATE AUTHORITY	February 7, 1992
ANNAMMAL Vs. R NARASIMHAN	January 30, 1992
ANTHONY Vs. STATE	September 29, 1992
APOLLO TUBES LIMITED Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER, RANIPET	July 9, 1992
ARAVINDH STEEL PRIVATE LIMITED Vs. TRICHY STEEL ROLLING MILLS LIMITED	January 7, 1992
ARJUNAN Vs. STATE	April 21, 1992
ARJUNAN Vs. STATE	October 16, 1992
ARUMUGHAM Vs. STATE	November 10, 1992
ARUN KUMAR SONI Vs. UNION OF INDIA	January 12, 1992
ARUN KUMAR SONI Vs. UNION OF INDIA	February 12, 1992
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. ELGI EQUIPMENTS LIMITED	August 6, 1992
ASSISTANT COLLECTOR OF CENTRAL EXCISE COIMBATORE Vs. ELGI EQUIPMENTS LIMITED	August 8, 1992
ASSISTANT COLLECTOR OF CENTRAL EXCISE, COIMBATORE II DIVISION Vs. SUPER RUBBER WORKS	August 24, 1992
ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATIVE TIRUNELVELI Vs. PERIA NADAR	December 8, 1992
ASSOCIATION OF PRIVATE SCHOOLS AFFILIATED TO THE CENTRAL BOARD OF SECONDARY EDUCATION Vs. STATE OF TAMIL NADU	July 24, 1992
ATHIAMMAL Vs. KADHAR SHERIFF	April 22, 1992
AURELEC TRUST Vs. SUPERINTENDENT OF CENTRAL EXCISE	November 4, 1992
AVUDAITHANGAMMAL Vs. PECHIMUTHUPANDIA THEVAR DIED	November 24, 1992
AYYAMPERUMAL CHETTIAR DIED Vs. MANIVEL CHETTIAR	December 15, 1992
AYYAPPAN Vs. COMMISSIONER OF POLICE MADURAI CITY	July 6, 1992
B N SUDHAKARAN Vs. STATE OF TAMIL NADU	April 1, 1992
B NARAYANA SWAMY Vs. RADHA BALAN	January 10, 1992
B P BHASKAR Vs. B P SHIVA	January 22, 1992
B P BHASKAR Vs. B P SHIVA	December 22, 1992
B RAJALAKSHMI Vs. STATE OF TAMIL NADU	July 29, 1992
B RAJAMMAL AMMAL Vs. STATE OF TAMIL NADU	April 22, 1992
B SIVANDHI ADITYAN Vs. ADDITIONAL REGISTRAR OF COMPANIES MADRAS	December 18, 1992
B VASANTHI Vs. BAKTHAVTCHALU	August 24, 1992
BABU Vs. STATE OF TAMIL NADU	September 4, 1992
BABULAL AND ANOTHER Vs. STATE	April 30, 1992
BAKTHAVATSALAM Vs. S RAJALAKSHMI	March 5, 1992
BALAJI SIVASUBRAMANIAM Vs. STATE OF TAMIL NADU	February 18, 1992
BALAKRISHNAN Vs. HAREENDRAN	April 2, 1992
BALAKRISHNAN Vs. STATE	September 14, 1992
BALASUNDARAM Vs. SANTHI	July 28, 1992
BALIAH NADAR Vs. RAYAPPAN	January 10, 1992
BHARAT PULVERISING MILLS LIMITED MADRAS Vs. JOINT DIRECTOR OF AGRICULTURE INPUTS MADRAS	June 19, 1992
BHAVUNAMBAL Vs. N SELVAM AMMAL	November 13, 1992
BIMETAL BEARINGS LIMITED Vs. STATE OF TAMIL NADU	June 17, 1992
BOMMISETTI VASUNDHARA Vs. PACHIPULUSU SUBRAHMANYAM	January 21, 1992
BROOKE BOND INDIA LIMITED CALCUTTA Vs. BAAJI TEA INDIA PRIVATE LIMITED RAIPUR	November 25, 1992
BROOKE BOND INDIA LIMITED MADRAS Vs. KAMLESH TRADING KALYAN	August 6, 1992
C E S VARAMANI DAVID Vs. STATE	November 20, 1992
C G RAVI Vs. DISTT MAGISTRATE	August 4, 1992
C JUSTUS Vs. AUTHORISED OFFICER APPOINTED UNDER THE TAMIL NADU RURAL ARTISANS	December 24, 1992
C K BALAN Vs. STATE OF TAMIL NADU	December 18, 1992
C KRISHNASAMY Vs. COMMISSIONER OF INCOME TAX	August 25, 1992
C L DEVARAJ Vs. INDIAN TOURISM DEVELOPMENT CORPORATION INDIA LIMITED MADRAS	September 2, 1992
C MOHAMMED HANEEFA Vs. M MOHAMMED YUSUF	November 26, 1992
C NARAYANASWAMY NADAR AND ORS Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY THE SECRETARY, INDUSTRIES DEPARTMENT AND ORS	September 8, 1992
C T ABRAHAM Vs. J R JAMES	November 7, 1992
CANARA BANK ANNA NAGAR Vs. REHOBOTH TRADERS MADRAS	June 30, 1992
CANNON STEELS PVT LIMITED Vs. UNION OF INDIA	September 15, 1992
CARBON INDUSTRIES PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	April 30, 1992
CARE INTERNATIONAL Vs. UNION OF INDIA	October 29, 1992
CARE INTERNATIONAL Vs. COLLECTOR OF CUSTOMS	July 21, 1992
CHANDRASEKAR Vs. JAYANTHI	January 10, 1992
CHEKKA RAMANIAH Vs. S MARIAPPAN	September 25, 1992
CHELLA PERUMAL Vs. STATE OF TAMIL NADU	August 25, 1992
CHEMICAL AND PLASTICS INDIA LTD Vs. KARISIAMMAL AND ORS	December 23, 1992
CHENDRAN Vs. GOVT OF TAMIL NADU	August 4, 1992
CHIDAMBARAM PILLAI Vs. MUTHAMMAL	October 16, 1992
CHIEF CONTROLLER OF IMPORTS AND EXPORTS Vs. RASHI LEATHER (P) LIMITED	August 26, 1992
CHINNAPARAJU Vs. STATE OF TAMIL NADU	June 18, 1992
COATREX Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	April 3, 1992
COIMBATORE TEXCITY SHARE BROKERS ASSOCIATION Vs. UNION OF INDIA	March 13, 1992
COIMBATORE TEXCITY SHARE BROKERS ASSOCIATION Vs. UNION OF INDIA	January 20, 1992
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT MADRAS Vs. G KUPPUSAMI MUDALIAR	November 27, 1992
COMMISSIONER OF INCOME TAX Vs. RAJA CORPORATION	August 19, 1992
COMMISSIONER OF INCOME TAX Vs. THOMAS P J	August 18, 1992
COMMISSIONER OF INCOME TAX Vs. KERALA LINES LIMITED	January 27, 1992
COMMISSIONER OF INCOME TAX Vs. V RAMAKRISHNA SONS LTD	January 8, 1992
COMMISSIONER OF INCOME-TAX, MADRAS Vs. G D NAIDU INDUSTRIAL EDUCATIONEAL TRUST	February 2, 1992
COMMISSIONER OF WEALTH TAX Vs. RAMALINGAM V T	April 22, 1992
COMMISSIONER OF WEALTH TAX Vs. V RAMAKRISHNAN	April 30, 1992
COMMISSIONER OF WEALTH TAX Vs. PUGALAGIRI V	August 18, 1992
COMMISSIONER OF WEALTH TAX Vs. GOPALAKRISHNA KONE E M TRUST	November 17, 1992
COMMISSIONER OF WEALTH TAX Vs. MEENAKSHI ACHI V S	October 13, 1992
COMMON WEALTH INSURANCE CO NOW KNOWN AS THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. D KRISHNASAMY	January 8, 1992
CORN PRODUCTS COMPANY BOMBAY Vs. FOOD INSPECTOR TIRUNELVELI MUNICIPALITY TIRUNELVELI	December 11, 1992
CORPORATION BANK Vs. E W STEVENSORS NO 22 JAWAHARLAL NEHRU ROAD CALCUTTA	September 9, 1992
COTTON CORPORATION OF INDIA LTD. Vs. RADHAKRISHNA MILLS LTD.	March 13, 1992
D ARUL RAJ Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	April 7, 1992
D C KOTHARI Vs. ASSISTANT REGISTRAR OF COMPANIES	April 24, 1992
D JAYAMOHANA Vs. COLLECTOR OF CENTRAL EXCISE	October 12, 1992
D K M ABDUL RAZACK Vs. A R MYMOONA BIVI	April 30, 1992
D MUTHUKRISHNAN Vs. SUPERINTENDENT OF POLICE, CHENGAI	August 17, 1992
D NATESAN DIED Vs. THAYUMAN	December 8, 1992
D NEDUNCHEZHIAN Vs. GOVERNMENT OF TAMIL NADU	November 24, 1992
D NITYANANDAM Vs. M D S HABEEN AYSHA	February 18, 1992
D PANDI NAICKER Vs. COLLECTOR OF TIRUNELVELI KATTABOMMAN DISTRICT	February 6, 1992
D S RAVINDRADOSS Vs. GOVERNMENT OF TAMIL NADU	September 4, 1992
D SUSEELA Vs. ASSISTANT COLLECTOR PADMANABHAPURAM KANYAKUMARI DISTRICT	August 25, 1992
D VAIDYALINGAM Vs. KUPPUSWAMY REDDI	July 21, 1992
D VEERASEKARAN Vs. STATE OF TAMIL NADU REP	January 9, 1992
D. ANNAMALAI Vs. STATE OF TAMIL NADU AND ANOTHER	July 28, 1992
D. NITHYANAND AND ANOTHER Vs. N.D.S. HABEEB AYASHA AND OTHERS	December 1, 1992
DAKSHINAMOORTHY MUDALIAR V M Vs. TAX RECOVERY OFFICER	January 14, 1992
DALMIA CEMENT (BHARAT) LIMITED Vs. STATE OF TAMIL NADU	June 17, 1992
DALMIA CEMENT BHARAT LIMITED Vs. STATE OF TAMIL NADU	July 16, 1992
DANYA ELECTRIC COMPANY Vs. STATE OF TAMIL NADU	July 7, 1992
DASARI NARAYANA RAO Vs. INCOME TAX OFFICER	March 4, 1992
DASS Vs. STATE OF TAMIL NADU	March 25, 1992
DELUXE ROAD LINES Vs. P K PALANI CHETTY	February 12, 1992
DHANAM Vs. DISTRICT MAGISTRATE AND COLLECTOR OF NORTH ARCOT AMBEDKAR DISTRICT VELLORE	August 29, 1992
DHANAPAL PILLAI Vs. PALANISWAMY PILLAI	December 21, 1992
DHANASEKARAN Vs. MANORANJITHAMMAL	March 24, 1992
DHARMAPURI DISTRICT CO-OP SUGAR MILLS LTD Vs. P VISWANATHAN	November 11, 1992
DHARMARAJA MUDALIYAR Vs. BEEMARAJ	October 20, 1992
DHARMARAJA VELLALAR Vs. RAMACHANDRA VELLALAR	December 9, 1992
E I D PARRY INDIA LTD Vs. INDUSTRIAL TRIBUNAL MADRAS AND ANOTHER	February 17, 1992
E S R PACKIRISAMY PILLAI Vs. VIJAYALAKSHMI	March 27, 1992
E V PALANIVELU Vs. KRISHNA TALKIES	February 17, 1992
E V SWAMINATHAN Vs. K M M A INDUSTRIES AND ROADWAYS PRIVATE LIMITED	February 27, 1992
EBINEZER Vs. STATE	July 21, 1992
EFF AAR FABRICATIONS Vs. UNION OF INDIA	February 19, 1992
EMPLOYEES STATE INSURANCE CORPORATION Vs. OXFORD UNIVERSITY PRESS	January 27, 1992
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE, MADRAS IV DIVISION	July 31, 1992
ESTHER KAVITHA Vs. STATE OF TAMIL NADU	March 24, 1992
ESWARAMOORTHY Vs. STATE OF TAMIL NADU	January 24, 1992
ETTIAPPA MUDALIAR Vs. T SUBRAMANIAN	November 19, 1992
G CHINNAKARIKOLRAJ Vs. STATE OF TAMIL NADU	June 30, 1992
G KALIYAPERUMAL Vs. V ANNAMALAI MUDALIAR	December 2, 1992
G NEDUNCHEZIYAN Vs. STATE OF TAMIL NADU	November 10, 1992
G PONMANI Vs. LIFE INSURANCE CORPORATION OF INDIA	November 6, 1992
G RANGARAJU Vs. R VENKATESWARAN	April 1, 1992
G RANIAMMAL Vs. COMMISSIONER CORPORATION OF MADRAS AND ANOTHER	January 22, 1992
G S NAIDU Vs. JACOB MANICKAM	January 29, 1992
G S NAIDU Vs. JACOB MANICKAM	April 29, 1992
G SETHURAMAN Vs. MEENAKSHI ANIMAL	August 12, 1992
G SREENIVASAN Vs. M SARGURU	July 16, 1992
G SRINIVASAN Vs. CUSTOMS, CENTRAL EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	November 2, 1992
G SUSEELA Vs. STATE OF TAMIL NADU	September 4, 1992
GANAPATHI Vs. STATE	August 27, 1992
GENERAL MANAGER SOUTHERN RAILWAY MADRAS Vs. STATE CONSUMER PROTECTION DISPUTES REDRESSAL COMMISSION R K MUTT ROAD MYLAPORE MADRAS	January 31, 1992
GLAXY AGENCIES Vs. FOOD CORPORATION OF INDIA	October 27, 1992
GOLD STAR LINE LTD Vs. BAFNA BROTHERS HEREIN	October 20, 1992
GOMU Vs. STATE	November 9, 1992
GOMU Vs. STATE	January 9, 1992
GOPAL Vs. STATE OF TAMIL NADU	August 28, 1992
GOPAL Vs. STATE	December 16, 1992
GOPALAKRISHNA TRADING COMPANY Vs. D BASKARAN	April 20, 1992
GOVERNMENT OF TAMIL NADU Vs. S RAJALAKSHMI	August 27, 1992
GOVINDARAJ Vs. STATE	December 22, 1992
H.M. MAHESH Vs. B	March 24, 1992
HARAN JAHVERI Vs. COLLECTOR OF CUSTOMS	April 20, 1992
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. KARTHIKEYAN AGENCIES	August 21, 1992
HINDUSTAN WIRES LIMITED Vs. STATE OF TAMIL NADU	April 29, 1992
HOTEL BLUE NILE Vs. STATE OF TAMIL NADU	September 14, 1992
HUSSAINY TRUST MADRAS HUSSAINI YATEEMKHANA THOUSAND LIGHTS MADRAS Vs. HABIBUNNISSA BEGUM	January 7, 1992
I J MATHIAS Vs. CHOLAMANDALAM INVESTMENTS AND FINANCE CO LTD	April 6, 1992
IBRAHIM ISMAIL Vs. SUPERINTENDENT OF CUSTOMS AIR CUSTOMS POOL MADRAS AIR PORT MADRAS	September 11, 1992
IBRAHIM ISMAIL Vs. SUPERINTENDENT OF CUSTOMS	September 14, 1992
INCORPORATED AND UNINCORPORATED DEVASWAMS SUCHINDRAM Vs. THOMAS AYTHAMATTAM	August 28, 1992
INDIA CEMENTS LIMITED TIRUNELVELI Vs. LABOUR COURT MADURAI	February 12, 1992
INDIAN AIRLINES CANTEEN WORKERS UNION Vs. DIRECTOR PERSONNEL INDIAN AIRLINES HOUSE NEW	July 21, 1992
INDIAN BANK Vs. V S PERUMAL RAJA	October 7, 1992
INDIAN DENTAL ASSOCIATION Vs. UNION OF INDIA	July 25, 1992
INDIAN OIL CORPORATION LIMITED Vs. DAMAYANTHI DEVI	January 10, 1992
INDIAN OIL CORPORATION, BOMBAY AND OTHERS Vs. J. KRISHNAMURTHY	September 29, 1992
INDIRANI AMMAL Vs. E CHANDRA	September 4, 1992
INDO SWISS SYNTHETIC GEM MANUFACTURING COMPANY LIMITED Vs. COLLECTOR OF CUSTOMS	March 20, 1992
INDROL LUBRICANTS AND SPECIALITIES LIMITED Vs. UNION OF INDIA	April 22, 1992
INDUSTRIAL RUBBER PRODUCTS Vs. COMMISSIONER OF INCOME TAX	January 21, 1992
IRUDAYAMARY Vs. AMIRTHARAJ	January 6, 1992
ISACC JUDSEN Vs. UNION TERRITORY OF PONDICHERRY	June 24, 1992
J BAKTHAVATCHALAM Vs. P KRISHNAMOORTHY	March 6, 1992
J K SHARMA Vs. GOVERNMENT OF INDIA	December 24, 1992
J PAULRAJ JOSEPH Vs. STATE OF TAMIL NADU	January 22, 1992
J R CLEMENT REGIS GENERAL SECRETARY Vs. STATE OF TAMIL NADU	November 6, 1992
J RAMAMURTHY Vs. ENDAS	September 21, 1992
JANAKI Vs. KILIAMBAL	April 27, 1992
JANARDHANA RAJU Vs. THAILAMMAL	April 22, 1992
JAYA Vs. STATE OF MADRAS	October 28, 1992
JAYALAKSHMI Vs. STATE OF TAMIL NADU	September 8, 1992
JAYALAKSHMI AMMAL Vs. K LAKSHMI IYENGAR	March 11, 1992
JAYAMOHANA Vs. COLLECTOR OF CENTRAL EXCISE	January 8, 1992
JAYAPAL Vs. STATE OF TAMIL NADU	August 4, 1992
JAYEMS ENGINEERING CO LTD Vs. M A A WAHAB	August 17, 1992
JEEVA TRANSPORT CORPN LTD Vs. INDUSTRIAL TRIBUNAL	August 27, 1992
JOHNSON Vs. STATE	November 19, 1992
JOSEPH TECHNICAL INSTITUTE Vs. STATE OF TAMIL NADU	July 15, 1992
JUBEDABAI Vs. LAKSHMI AMMAL	January 7, 1992
JUPITOR TRADERS Vs. A T SANKAR	April 23, 1992
K A VADIVELU Vs. R GOVINDARAJALU	February 17, 1992
K APPA RAO DECD Vs. STATE BANK OF HYDERABAD	January 21, 1992
K C PALANISAMY AND COMPANY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	December 4, 1992
K G K PRABHA Vs. STATE OF TAMIL NADU	March 25, 1992
K GANESAN Vs. SPECIAL OFFICER SALEM CO OPERATIVE SUGAR MILLS LTD	February 20, 1992
K JAGADEESAN Vs. INCOME TAX OFFICER	February 17, 1992
K JANARTHAN Vs. R THILAK KUMAR	April 9, 1992
K KUPPUSWAMI PILLAI Vs. K NATARAJAN	July 16, 1992
K M JAFAR ALI Vs. UNION OF INDIA	March 17, 1992
K MUTHUSWAMY Vs. CHAIRMAN NEYVELI LIGNITE CORPORATION LTD	March 16, 1992
K R KEMPU CHETTIAR AND SONS Vs. SIVA OILS AND FATS LTD	August 28, 1992
K RAJU Vs. M RAJU	November 25, 1992
K RAMA NAIDU Vs. S K PARTHASARATHY NAIDU	March 12, 1992
K S MOHAN Vs. SANDHYA MOHAN	October 13, 1992
K S MOTHILAL Vs. STATE OF TAMIL NADU	July 29, 1992
K USHA Vs. INDIAN BANK	March 19, 1992
K V BHASKARAN Vs. P O SHOBA	October 20, 1992
K V LOGANATHAN Vs. PALLAVAN TRANSPORT CORPORATION LTD	February 18, 1992
K VAIDYANATHA SASTRI Vs. ASSISTANT SETTLEMENT OFFICER BRANCH SETTLEMENT OFFICE PUDUKKOTTAI	January 28, 1992
K VARADHAN Vs. PATTAMMAL DEAD	April 28, 1992
KADARKARAI REDDIAR Vs. ARUMUGAM NADAR	January 10, 1992
KALA Vs. DISTRICT MAGISTRATE	July 7, 1992
KALA Vs. DISTRICT MAGISTRATE AND COLLECTOR OF NORTH ARCOT AMBEDKAR DISTRICT AT VELLORE	July 20, 1992
KALAVATHY Vs. STATE OF TAMIL NADU	April 28, 1992
KALYANI Vs. DIST MAGISTRATE AND DIST COLLECTOR, VELLORE AND ANOTHER	July 13, 1992
KAMAKSHI Vs. JUGRAJ JAIN	September 16, 1992
KAMALA DAKSHINAMURTHI Vs. BOARD OF TRUSTEES SRINAGAR COLONY MADRAS	May 12, 1992
KAMALAKANNAN MATCH WORKS KOVILPATTI THROUGH ITS PROPRIETOR RANGASWAMY NADAR Vs. STATE OF TAMILNADU THROUGH JOINT COMMERCIAL TAX OFFICER KOVILPATTI	January 9, 1992
KANNAMMA Vs. STATE OF TAMIL NADU	July 2, 1992
KANNAPPAN Vs. RAJESWARI AMMAL WIFE OF K BALASUNDARAM	February 14, 1992
KANTHIMATHY PLANTATIONS LIMITED Vs. STATE OF TAMIL NADU	August 18, 1992
KARIAN ALIAS LAKSHMANAN Vs. STATE OF TAMIL NADU	September 29, 1992
KARUPPIAH Vs. STATE	November 5, 1992
KAVITHA Vs. RAKESH	August 28, 1992
KAVITHA Vs. STATE	February 27, 1992
KERALA HANDLOOM FINANCE AND TRADING CORPORATION LIMITED Vs. BAL R ARORA	December 1, 1992
KERALA LAKSHMI MILLS UNIT OF THE NATIONAL TEXTILE CORPORATION ANDHRA PRADESH KARNATAKA KERALA AND MAHE LTD Vs. TEXTOOL COMPANY LTD COIMBATORE	November 5, 1992
KODAIKKANAL MOTOR SERVICE DINDIGUL Vs. STATE OF TRANSPORT APPELLATE TRIBUNAL MADRAS	September 15, 1992
KOIL PILLAI Vs. TERRITORIAL COM MANDOR TERRITORIAL HEAD QUARTERS SALVATION ARMY	November 20, 1992
KOODAL INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU	September 14, 1992
KOTHARI OPTICAL INDUSTRIES Vs. UNION OF INDIA	February 19, 1992
KRISHNA THEATRE Vs. APPELLATE AUTHORITY AND JOINT COMMISSIONER I OF LAND ADMINISTRATION CHEPAUK	January 6, 1992
KRISHNAN Vs. STATE OF TAMIL NADU	September 1, 1992
KRISHNAN S P A M CHETTIAR AND SON Vs. ITSC	October 13, 1992
KUMARASAMI PILLAI Vs. PALANI	January 3, 1992
KUMARAVEL Vs. MARIAMMAL	February 5, 1992
KUMARI BAGHYAVATHI Vs. LAKSHMIKANTHAMMAL	April 23, 1992
KUNDANBAI Vs. PARAMESWARAN	January 13, 1992
KUTTIAPPA GOUNDER Vs. P M RANGASAMI	March 17, 1992
L LAKSHMIKANTHAM Vs. TINDIVANAM CO-OPERATIVE URBAN BANK LTD	September 21, 1992
L SUBBIAN Vs. DEPUTY COMMISSIONER OF LABOUR COIMBATORE	August 7, 1992
L SUBBIAN Vs. DEPUTY COMMISSIONER OF LABOUR COIMBATORE	August 11, 1992
L T MORAIS Vs. J A JAMES	September 21, 1992
L V BHUJANGA RAO Vs. CH VENKATESWARA RAO	June 26, 1992
L V PERUMAL REDDY Vs. COMMISSIONER OF LAND ADMINISTRATION CHEPAUK MADRAS	February 14, 1992
LA SRI SRVASUBRAINANYANANDA SWAMI Vs. LA SRI ARUNACHALASAMY CHIDAMBARAM	October 14, 1992
LAKSHMI Vs. STATE	July 20, 1992
LAKSHMI RICE MILLS Vs. CHIEF INSPECTOR OF BOILERS	September 14, 1992
LAND ACQUISITION OFFICER Vs. KANNAN PILLAI	February 25, 1992
LARSEN AND TOUBRO LIMITED Vs. COMMERCIAL TAX OFFICER	April 20, 1992
LARSEN AND TOUBRO LIMITED Vs. STATE OF TAMIL NADU	December 23, 1992
LEATHER INDIA Vs. UNION OF INDIA	May 13, 1992
LEO FRANCIS XAVIOUR Vs. PRINCIPAL KARUNYA INSTITUTE OF TECHNOLOGY COIMBATORE	November 9, 1992
LICENSEE SANGEETH THEATRE VANIAMBADI NORTH ARCOT AMBEDKAR DISTRICT Vs. APPELLATE AUTHORITY AND JOINT COMMISSIONER I LAND ADMINISTRATION DEPARTMENT CHEPAUK MADRAS	March 2, 1992
LINGAM B C DIED Vs. STATESENKO LARISSA	November 19, 1992
LOYAL TEXTILE MILLS LIMITED Vs. ALLENBERG COTTON COMPANY	April 23, 1992
M A A MAHAB Vs. JAYAMS ENGINEERING AND CO LTD	September 9, 1992
M A V R NATARAJA NADAR Vs. STATE BANK OF INDIA VIRUDHUNAGAR BRANCH ETC	April 22, 1992
M B ANBARASAN FACTORY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	January 27, 1992
M CHETTYAPPAN Vs. STATE BANK OF INDIA	March 11, 1992
M DEVAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED DHARMAPURI DISTRICT	August 18, 1992
M DEVARAJULU Vs. ASST COMMISSIONER OF LABOUR	November 25, 1992
M DURAIRAJ Vs. STATE OF TAMIL NADU	March 19, 1992
M GOVINDARAJAN Vs. INDIAN OVERSEAS BANK PONDICHERRY	April 24, 1992
M KASI Vs. INDIAN BANK	August 19, 1992
M KRISHNAPPA CHETTY Vs. P E CHANDRASEKARAN ALIAS CHANDRAN	November 5, 1992
M M JOYS INDUSTRIES Vs. UNION OF INDIA	February 21, 1992
M NALLUSWAMY UDAIYAR Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR	June 17, 1992
M PALANIBABA Vs. UNION OF INDIA	November 24, 1992
M PARASIVAM ASARI Vs. UNION OF INDIA	August 14, 1992
M RADHAKRISHNA RAO Vs. A B AHMED BASHA	April 8, 1992
M RAJAGOPAL Vs. GOVERNMENT OF TAMIL NADU	April 29, 1992
M RECTHAMMAL Vs. STATE OF TAMIL NADU	January 6, 1992
M S MOHAMED SIDDIQUE AND COMPANY Vs. STATE OF TAMIL NADU	July 8, 1992
M SANTHANAKRISHNAN Vs. CORPN OF MADRAS	August 25, 1992
M SHAKUR CHATHIK MINOR Vs. ASSOCIATION OF PRIVATE SCHOOLS AFFILIATED TO THE CENTRAL BOARD OF SECONDARY EDUCATION	August 14, 1992
M SREERAMULU REDDY Vs. N C RAMASAMY	March 13, 1992
M SREERAMULU REDDY Vs. N C RAMASAMY	March 30, 1992
M SUNDARAM SERVAI Vs. MUSLIM JAMATH PUBLIC WAKF KARAIKUDI	July 3, 1992
M V BALU Vs. CHAIRMAN TAMILNADU HOUSING BOARD	November 13, 1992
M. GNANAM @ GANANASEKARAN Vs. T.R. MASILAMANI	October 30, 1992
M.S. RANI Vs. DIST. MAGISTRATE AND COLLECTOR OF NORTH ARCOT AMBEDKAR DIST., VELLORE AND OTHERS	September 21, 1992
MACNEIL AND MAGOR LIMITED Vs. STATE OF TAMIL NADU	July 7, 1992
MADHEESWARAN Vs. STATE OF TAMIL NADU	March 20, 1992
MADRAS ALUMINIUM COMPANY LTD Vs. STATE OF TAMIL NADU	August 6, 1992
MADRAS CHRISTIAN COLLEGE TAMBARAM MADRAS 59 Vs. STATE OF TAMIL NADU	February 11, 1992
MADRAS FERTILIZERS LIMITED Vs. COMMISSIONER OF INCOME TAX	October 16, 1992
MADRAS GLASS AND PLYWOOD DEPOT Vs. JOINT COMMISSIONER II BOARD OF REVENUE CHEPAUK MADRAS	August 11, 1992
MADRAS VANASPATI LIMITED Vs. UNION OF INDIA	February 4, 1992
MADURAI THERKUVASSAL NADAR VIDYASALAI MANAGING BOARD THROUGH ITS PRESIDENT K S NARAYANASWAMY Vs. MADURAI THERKUVASAL NADAR VIDYABHIRITHI SANGAM URAVINMURAI THROUGH ITS PRESIDENT P VELUCHAMY NADAR	June 24, 1992
MAGDOOM SHERIFT ALIAS SULTAN SHERIFF Vs. KANCHEEPURAM MUNICIPALITY	November 30, 1992
MAHALAKSHMI TEMPLE Vs. COMMISSIONER H R AND C E ADMN DEPARTMENT	October 3, 1992
MAHALAKSHMI TEMPLE Vs. COMMISSIONER H R AND C E ADMN DEPARTMENT	September 3, 1992
MAHAMMED RAFFI Vs. STATE OF TAMIL NADU	January 22, 1992
MAHENDRA ENGINEERING WORKS Vs. COLLECTOR OF CENTRAL EXCISE	February 17, 1992
MAHENDRA VERMAN, DINAKARAN AND REDDY Vs. STATE BY INSPECTOR OF POLICE, VANIYAMBADI TOWN P.S.	November 18, 1992
MAHENDRAVARMAN Vs. RAMANI	August 26, 1992
MAJEETH Vs. STATE OF TAMIL NADU	November 3, 1992
MAJOR K MATHIEWS Vs. STATE	January 7, 1992
MANAGEMENT OF INDIAN OIL CORPORATION Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT	September 3, 1992
MANAGEMENT OF T V S SUZUKI LIMITED HARITA HOSUR Vs. STATE OF TAMIL NADU	February 21, 1992
MANAGING DIRECTOR M/S DUNLOP INDIA LTD Vs. S G KRISHNAKUMARI	February 25, 1992
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPN LTD Vs. N HUSSAIN MOHIDEEN	June 29, 1992
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION LTD Vs. SELLAMUTHU	October 1, 1992
MANGATHAYEE ALIAS KANNAMMAL Vs. GOVINDARAJI MUDALIAR	November 16, 1992
MANI ALIAS THANGAMANI Vs. SUB INSPECTOR OF POLICE PUDUPCTTAI	March 24, 1992
MARIAPPAN Vs. STATE	November 10, 1992
MARIMUTHU Vs. V PRAKASH	July 21, 1992
MARIMUTHU @ BOYAN AND OTHERS Vs. BAGYAMMAL	April 24, 1992
MARUDHAPANDIYAN Vs. STATE INSPECTOR OF POLICE	December 9, 1992
MARY JULIET RANI Vs. S SELVARAJ	September 29, 1992
MASANAM Vs. DISTRICT MAGISTRATE AND COLLECTOR OF TIRUNELVELI KATTABOMMAN DISTRICT AND ANOTHER	July 21, 1992
MASTER RECORDING COMPANY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	April 28, 1992
MATHUR VILLAGE RESIDENTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU	March 5, 1992
MAYAVAN ALIAS RAMAKRISHNAN Vs. STATE OF TAMIL NADU	October 12, 1992
MEENAKSHI APARTMENTS UNIT OF MIG FLATS MADURAI 20 Vs. TAMIL NADU HOUSING BOARD MADRAS 35	August 24, 1992
MINA PARIKH Vs. PONDICHERRY PLANNING AUTHORITY ANNA NAGAR PONDICHERRY	November 30, 1992
MISS K. SAROJINI AND ANOTHER Vs. K.N. VARADARAJAN	January 28, 1992
MITTAL STEEL LIMITED Vs. STATE OF TAMIL NADU	March 19, 1992
MITTAL STEEL LIMITED Vs. STATE OF TAMIL NADU	March 9, 1992
MOHAMED IBRAHIM Vs. RAMZAN BEGAM	July 6, 1992
MOHAMED IBRAHIM Vs. RAMZAN BEGUM	November 30, 1992
MOORCO INDIA LTD Vs. GOVT OF TAMIL NADU	January 31, 1992
MOTOR INDUSTRIES COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS	March 30, 1992
MOULANA BASHA Vs. STATE REP	August 7, 1992
MUNIAPPAN Vs. HAZRATHUNNISSA	July 31, 1992
MUNUSWAMI CHETTY DIED Vs. COMMISSIONER H R AND C E ADMN MADRAS	April 9, 1992
MUNUSWAMY ALIAS SAIT Vs. STATE	October 1, 1992
MURUGESAN Vs. STATE	June 23, 1992
MUSTAFFA Vs. STATE OF TAMIL NADU	September 9, 1992
MUTHU ALIAS MUTHU MOHAMMED Vs. GOVT OF TAMILNADU	December 7, 1992
MUTHUSAMY Vs. STATE	November 26, 1992
MUTHUSAMY Vs. STATE BY INSPECTOR OF POLICES PALLADAM POLICE STATION, COIMBATORE DISTRICT	November 9, 1992
MUTHUSWAMY Vs. STATE OF TAMIL NADU	August 27, 1992
N BABU JANARDHANAM Vs. GOLDEN FILMS PRIVATE LIMITED	July 29, 1992
N BALASUBRAMANIAN Vs. V CHITRA	April 29, 1992
N CHELLAMMAL Vs. R GANGAMMAL	February 19, 1992
N KESAVAN Vs. GOVT OF TAMIL NADU	March 23, 1992
N KRISHNAMURTHY Vs. EXECUTIVE DIRECTOR BHEL TRICHY	December 15, 1992
N M BALASUBRAMANIAM Vs. K SINGARAM PILLAI BUS TRANSPORT	June 19, 1992
N PARAMASIVAM Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	July 31, 1992
N R ABDUL AZEEZ Vs. E SUNDARESA CHETTIAR	January 10, 1992
N RAGHUNATHAN Vs. UNION OF INDIA UOI	September 18, 1992
N RANGABASHYAM Vs. TAMIL NADU ELECTRICITY BOARD	September 9, 1992
N S PARAMANANDAN Vs. K RAJU	October 14, 1992
NAGAPATTINAM IMPORT AND EXPORT CORPORATION Vs. K LAKSHMI	April 2, 1992
NAGARAJAN Vs. STATE	October 26, 1992
NALLAPPA GOUNDER Vs. LAKSHMI	December 2, 1992
NALLASINGAM Vs. STATE	August 14, 1992
NATESAN DECEASED Vs. AMMASI	July 31, 1992
NAZIMA BEGUM Vs. JOINT SECRETARY DEPARTMENT OF REVENUE MINISTRY OF FINANCE GOVT OF INDIA NEW DELHI	October 16, 1992
NESAMONY TRANSPORT CORPN LTD Vs. MURUGANANDA VELLAR	July 8, 1992
NESAMONY TRANSPORT CORPORATION LTD Vs. JOHN BRIGHT MINOR	October 30, 1992
NEW AMBADI ESTATES PRIVATE LIMITED Vs. STATE OF TAMIL NADU	June 29, 1992
NEW INDIA ASSURANCE CO. LTD. Vs. KANNAMMAL	June 15, 1992
NEYVELI LIGNITE CORPORATION NEYVELI Vs. VINAY ENGINEERING SOLE PROPRIETORS NEW DELHI	March 24, 1992
NOOR JAHAN Vs. PAPPIREDDIPATTY TOWN PANCHAYAT	January 30, 1992
NOOR MOHAMMED Vs. FOREST OFFICER	October 30, 1992
NOORJAHAN Vs. SULTAN RAJIA ALIAS THAJU	April 20, 1992
OP BANK EMPLOYEES UNION Vs. TIRUCHIRAPALLI HIRUDAYAPURAM CO JOINT REGISTRAR OF CO OPERATIVE SOCIETIES TIRUCHIRAPALLI	February 12, 1992
P ANDREE Vs. TAMIL NADU MEDICAL COUNCIL	June 22, 1992
P BHAGAVATHI Vs. LAKSHMI	February 6, 1992
P D YUDHISTAR Vs. P MITTULAL LALAH AND SONS	January 6, 1992
P DEVENDRAN Vs. STATE OF TAMIL NADU	July 17, 1992
P K PALANISAMY Vs. DORAISAMY	December 14, 1992
P M PALANIANDI PILLAI DIED Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	October 1, 1992
P M SUNDARAM AND COMPANY Vs. STATE OF TAMIL NADU	June 29, 1992
P MADHAVAN Vs. BINNY LIMITED	January 21, 1992
P MURUGAN Vs. STATE OF TAMIL NADU	March 13, 1992
P MURUGAN Vs. STATE OF TAMIL NADU AND THREE OTHERS	March 30, 1992
P N SUBRAMANIAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 10, 1992
P OBUL REDDY AND B SIVARAMAN Vs. B SIVARAMAN	April 29, 1992
P PREMCHAND BANDHIA Vs. YASHBALA R PROHIT	September 25, 1992
P R CHOCKALINGAM Vs. DIRECTOR OF TOURISM GOVERNMENT OF TAMIL NADU	September 21, 1992
P R MUTHU Vs. STATE OF TAMIL NADU	February 27, 1992
P R RAJAGOPALAN Vs. SOUTHERN STRUCTURAL LTD	April 23, 1992
P R SUBRAMANIAN Vs. PERIAKARUPPAN	September 4, 1992
P RADHAKRISHNAN Vs. DISTRICT COLLECTOR DINDIGUL	March 26, 1992
P RAJADURAI Vs. JOINT SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE	September 29, 1992
P RETHINASWAMI Vs. S M A KAMAL	September 23, 1992
P S CHELLADURAI Vs. CANARA BANK GUDALORE UTHAMAPALAYAM TALUK MADURAI DISTRICT	February 21, 1992
P SOMASUNDARAM CHETTIAR AND Vs. COMMITTEE OF MANAGEMENT OF P T LEE CHENGALVAROYA NAICKER TRUST	April 20, 1992
P SUBBARAJ Vs. STATE OF TAMIL NADU	February 3, 1992
P V BAKTHAVATCHALAM Vs. GOVT OF INDIA	January 21, 1992
P V BAKTHAVATCHALAM Vs. STATE OF TAMIL NADU	September 3, 1992
P. SEENIVASAGAM Vs. S.P. SANKARAN AND TEN OTHERS	August 17, 1992
PACHAIYAPPAN Vs. KAMATCHI AMMAN KOIL DEVASTHANAM	July 15, 1992
PALANIAMMAL Vs. STATE OF TAMIL NADU	November 30, 1992
PALANISAMY GOUNDER Vs. STATE OF TAMIL NADU	November 19, 1992
PALANISAMY GOUNDER Vs. STATE OF TAMIL NADU	December 16, 1992
PALANISWAMY Vs. STATE	February 26, 1992
PALAVAKKAM GOLDEN SEA Vs. DIST COLLECTOR CHENGAI M G R DIST	September 1, 1992
PANDIAN AUTOMOBILES PRIVATE LTD Vs. TIRUNELVELI SIVAKASI HINDU NADAR POTHU ABHIVIRUTHI SANGAM	February 19, 1992
PANDIAN ROADWAYS CORPORATION LIMITED Vs. STATE OF TAMIL NADU	July 29, 1992
PANDIARAJAN Vs. STATE	September 8, 1992
PANDYAN ROADWAYS CORPORATION LIMITED Vs. RANGANATHAN MINOR	January 27, 1992
PANJALI Vs. DISTRICT MAGISTRATE & COLLECTOR, NORTH ARCOT AMBEDKAR DIST VELLORE	July 28, 1992
PARAMASIVAM Vs. STATE OF TAMIL NADU	December 23, 1992
PARAS CORPORATION Vs. UNION OF INDIA	March 5, 1992
PARTNERS OF SATYANARAYANA AND COMPANY Vs. OFFICIAL ASSIGNEE HIGH COURT MADRAS	May 12, 1992
PATCHAIYAPPAN Vs. DIST MAGISTRATE	December 1, 1992
PATRICIA CAROLE FISCHER Vs. MAURICE PATRICK FISCHER	March 3, 1992
PATTAMUTHU NADAR Vs. STATE	December 1, 1992
PATTANI Vs. STATE	November 3, 1992
PAVATHAL Vs. PERIASAMY GOUNDER	April 9, 1992
PE RAMASAMY THEVAR Vs. PERUMAL THEVAR	October 16, 1992
PERIYASAMY Vs. INSPECTOR VIGILANCE AND ANTI CORRUPTION DEPARTMENT TIRUCHIRAPPALLI	September 24, 1992
PERRARIVALAN Vs. INSPECTOR GENERAL OF PRISONS MADRAS	March 26, 1992
PERUMAL PILLAI Vs. M SIVAKAMI	January 24, 1992
PHILIP JEYASINGH Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES CHIDAMBARANAR REGION TUTICORIN	January 22, 1992
PITCHAIAH Vs. STATE OF T N	March 3, 1992
PON THIRUGNANASAMBANDAMOORTHY Vs. PICHAIAH THEVAR DIED	March 16, 1992
PONDS INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	October 14, 1992
POTHU RAJI Vs. DISTRICT MAGISTRATE & COLLECTOR OF DHARMAPURI	September 29, 1992
POWER CONTROL AND APPLIANCES CO Vs. SUMEET MACHINES PVT LTD	April 29, 1992
PREM NAZIR Vs. COMMISSIONER OF INCOME TAX	August 19, 1992
PUSHPARANI SHANMUGHASUNDARAM Vs. PAULINE MANONMANI JAMES	August 18, 1992
PUTHUTHOTTAM ESTATES 1943 LIMITED Vs. STATE OF TAMIL NADU	July 8, 1992
R ANANDAVALLI Vs. ALAGAMMAL	July 3, 1992
R ANITA MARGINIC Vs. R ANNADURAI	February 25, 1992
R ARUMUGASAMY Vs. DIVISIONAL DEVELOPMENT OFFICER CHERANMAHADEVI TIRUNELVELI DISTRICT	September 16, 1992
R ASHOK Vs. R BHAGAVATHI AMMAL	August 14, 1992
R DAMODAN Vs. UNION OF INDIA	July 20, 1992
R KRISHNASWAMY Vs. N ARUMUGAM	August 18, 1992
R KULANDAVELU Vs. STATE	September 16, 1992
R KUMARAVEL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR THANJAVUR DISTRICT	February 5, 1992
R M SUNDARAM Vs. C M RAMRAJ	December 18, 1992
R N BAJAJ Vs. K GOVINDAN INCOME TAX OFFICER	January 21, 1992
R PARTHASARATHY Vs. UNION OF INDIA	April 23, 1992
R PARTHASARATHY DIED Vs. ARUMUGHA PADAYACHI	October 1, 1992
R PATTUSAMY Vs. UNION TERRITORY OF PONDICHERRY	February 12, 1992
R RAJESH Vs. UNIVERSITY OF MADRAS	September 1, 1992
R SAMIAPPAN PROPRIETOR MEKALA TRANSPORT TRICHY ETC Vs. REGIONAL TRANSPORT AUTHORITY TIRUCHIRAPPALLI ETC	October 29, 1992
R SRINIVASAN Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD	April 20, 1992
R SRINRVASAN Vs. GOVERNMENT OF TAMIL NADU	October 14, 1992
R SUBBA REDDY Vs. STATE OF TAMIL NADU	August 3, 1992
R V CHEM Vs. UNION OF INDIA	January 28, 1992
R V RAMALINGAM Vs. ABDUL MUTHALIFF	December 14, 1992
R VELAMMAL Vs. R DAIVASIGAMANI	April 21, 1992
R. GOVINDASAMY Vs. STATE OF TAMIL NADU AND OTHERS	October 12, 1992
RADHIKA KONEL PAREKH Vs. KONEL PAREKH	August 12, 1992
RAGHAVIAH AND OTHERS Vs. VENKATESAPPA AND OTHERS	April 23, 1992
RAGINI Vs. STATE OF TAMIL NADU	November 24, 1992
RAINBOW COLOUR Vs. COLLECTOR OF CUSTOMS	November 11, 1992
RAJ FERNANDEZ Vs. REGIONAL TRANSPORT OFFICER MADRAS SOUTH	December 21, 1992
RAJAGOPAL Vs. E I D PARRY LTD	March 12, 1992
RAJALAKSHMI Vs. P SHANTHI	September 11, 1992
RAJAM AND COMPANY Vs. STATE OF TAMIL NADU	August 4, 1992
RAJAMMAL Vs. STATE	August 3, 1992
RAJAMMAL Vs. SELLANI AMMAL	December 16, 1992
RAJAMMAL DIED Vs. IDOL OF SRI THANTHONNEESWARASWAMI	November 16, 1992
RAJAN Vs. STATE	August 30, 1992
RAJAN ALIAS THIRUVENGADA KARTHIGEYAN Vs. STATE	August 13, 1992
RAJARAM Vs. INSPECTOR OF POLICE	November 16, 1992
RAJENDRA BABU AND BROS Vs. COLLECTOR OF CENTRAL EXCISE	March 25, 1992
RAJENDRAN Vs. STATE OF TAMIL NADU	November 25, 1992
RAJENDRAN Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT MADRAS	January 31, 1992
RAJENDRAN Vs. STATE OF TAMIL NADU	January 3, 1992
RAJENDRAN Vs. STATE	January 14, 1992
RAMA SWAMI GOUNDER Vs. V K PALANIAPPA CHETTIAR AND ORS	October 16, 1992
RAMACHANDRAN Vs. JANARDHANAM	February 19, 1992
RAMADOSS Vs. STATE	September 24, 1992
RAMADOSS MOTOR TRANSPORT KAKINADA Vs. NEW INDIA ASSURANCE COMPANY KAKINADA	March 13, 1992
RAMAKRISHNAN Vs. STATE OF TAMIL NADU	June 25, 1992
RAMALAKSHMI ALIAS RANJITHAM Vs. JANAKI	November 24, 1992
RAMALINGAM PILLAI DIED Vs. MURUGESAN	November 20, 1992
RAMAR Vs. STATE OF TAMIL NADU	August 3, 1992
RAMASAMI GOUNDER Vs. V K PALANIAPPA CHETTIAR	October 6, 1992
RAMASAMY GOUNDER Vs. SPECIAL TAHSILDAR DEBT RELIEF TIRUPATTUR NORTH ARCOT DISTRICT	March 19, 1992
RAMASAMY GOUNDER DECEASED Vs. SPECIAL TAHSILDAR DEBT RELIEF TIRUPATTUR NORTH ARCOT DIST	March 9, 1992
RAMASWAMI Vs. C S VENKITASUBRAMANIA IYER	July 8, 1992
RAMASWAMY Vs. TAHSILDAR SAIDAPET TALUK MADRAS	April 20, 1992
RAMDOSS Vs. STATE OF TAMIL NADU	September 29, 1992
RAMESH Vs. STATE OF TAMIL NADU	December 1, 1992
RANE (MADRAS) LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE, II DIVISION	December 14, 1992
RANGANAYAKI AMMAL Vs. P SIVASUBRAMANIAM	April 30, 1992
RANI Vs. DISTRICT MAGISTRATE	September 2, 1992
RASU RANGANATHAN AND ANOTHER Vs. SANKARAGIRI SWAMIGAL	January 7, 1992
RATHNA FIRE WORKS FACTORY Vs. SUPERINTENDENT OF CENTRAL EXCISE	January 27, 1992
RAVANAN Vs. STATE INSPECTOR OF POLICE KUMBAKONAM	August 25, 1992
RAVI ALIAS GANESHALINGAM Vs. STATE OF TAMIL NADU	September 23, 1992
REMLA Vs. S P OF POLICE	December 9, 1992
REV J. STEPHEN Vs. GOVT. OF TAMIL NADU, ETC.	July 27, 1992
RIZWAN INTERNATIONAL Vs. UNION OF INDIA	November 13, 1992
RUKMANI DEVI ANINDALE TRUST Vs. S EASWARAN	February 17, 1992
S A AZIZULLAH Vs. SAKTHIVELU	October 16, 1992
S A R SOMASUNDARAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 20, 1992
S ABBOY NAIDU Vs. R SUNDARARAJAN	November 13, 1992
S ANNAMALAI Vs. E SOUNDAR	June 19, 1992
S ARUMUGA LAKSHMI AMMAL Vs. S MOHAMCD SHAFFI	September 9, 1992
S BALASUBRAMANIAM Vs. R MUTHU KRISHNAN	February 4, 1992
S CHHAGANMULL BAFNA Vs. C G RAJALAKSHMI	September 4, 1992
S CHINNAYYAN Vs. CHITHAMBARAM	December 15, 1992
S DURAI Vs. STATE BY S H O C C I W CUDDALORE-I	December 24, 1992
S GANESAN Vs. ASSISTANT COLLECTOR OF CUSTOMS	September 8, 1992
S KALIAPPAN Vs. COLLECTOR OF CUSTOMS, MADURAI	August 7, 1992
S KISHORE KUMAR Vs. ASSISTANT COLLECTOR OF CUSTOMS	October 13, 1992
S MANI PROPRIETOR S MANI AND CO Vs. SUPDT OF POLICE NAGERCOIL KANYAKUMARI DIST	June 30, 1992
S MANIMUDI Vs. STATE OF TAMIL NADU	December 15, 1992
S MOHAN Vs. GOVT OF TAMIL NADU	November 26, 1992
S N M UBAYADULLAH Vs. STATE OF TAMIL NADU	August 17, 1992
S N R SONS CHARITABLE TRUST COIMBATORE Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION	August 25, 1992
S NARAYANA PILLAI Vs. STATE OF TAMIL NADU	November 9, 1992
S P A M KRISHNAN CHETTIAR AND SON Vs. INCOME TAX SETTLEMENT COMMISSION	October 13, 1992
S P DHANDAPANI PONDICHERRY Vs. STATE TRANSPORT AUTHORITY	August 6, 1992
S P NAGARATHINAM Vs. SUB-DIVISIONAL MAGISTRATES AND SUB-COLLECTOR THANJAVUR	January 14, 1992
S P THIRUNAVUKKARASU Vs. S P LOGANATHAN	April 29, 1992
S PRASANNA Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA	September 29, 1992
S RAJALAKSHMI Vs. SARADAMANI KANDAPPAN	February 5, 1992
S S M SOUNDAPPAN Vs. S S M BALAKRISHNAN	June 15, 1992
S SHANMUGHA SUNDARAM Vs. COLLECTOR OF KAMARAJAR DIST	October 20, 1992
S SINDHA Vs. K M A ABDUL KARIM	November 26, 1992
S SUNDARESAN Vs. PLAST O FIBRE INDUSTRIES PRIVATE LIMITED	April 20, 1992
S V M NAGAVAIRAVASUNDARAM Vs. S BAGEERATHAN	March 19, 1992
S V RAMACHANDRAN AND ANOTHER Vs. STATE BY INSPECTOR, RAILWAY PROTECTION FORCE, BASIN BRIDGE, MADRAS	February 17, 1992
S VARADARAJAN Vs. VENKATESWARA SOLVENT EXTRACTION PRIVATE LIMITED	May 12, 1992
S. RAJA Vs. STATE BY S.I. OF POLICE, (CRIMES) POLLACHI	October 22, 1992
S.R.K. MURTHY Vs. STATE BY THE VIGILANCE OFFICER, SOUTHERN RAILWAY, MADRAS	November 11, 1992
SAKTHIVEL Vs. MURUGESA SUNDARA PANDIYAN	December 24, 1992
SAMIKANNU Vs. STATE	December 3, 1992
SAMPATH Vs. STATE	January 21, 1992
SAMSUDDIN ROWTHER Vs. AVVAMMAL	March 4, 1992
SANJEEVI Vs. STATE	November 24, 1992
SANKAR AND OTHERS Vs. STATE OF TAMIL NADU	September 1, 1992
SANKARAPANDIAN Vs. STATE	July 29, 1992
SARASU @ SHENJUVALLI Vs. COMMISSIONER OF POLICE AND ANOTHER	September 29, 1992
SARASWATHI ALIAS SASIKALA Vs. SYED IBRAHIM	September 9, 1992
SARASWATHI AMMAL Vs. S. PERUMALSWAMY CHETTIAR	December 3, 1992
SARAVANAN Vs. STATE OF TAMIL NADU	June 30, 1992
SARAVANAN Vs. STATE OF TAMIL NADU AND ANOTHER	June 13, 1992
SAROJA SETHU Vs. STATE OF TAMIL NADU	November 5, 1992
SATHYA ENGINEERING CONTRACTORS MADURAI Vs. S NACHAMMAL	February 27, 1992
SECURITY AND DETECTIVE BUREAU LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 9, 1992
SEENI THEVAR Vs. M S VELAYUTHA RAJA	April 29, 1992
SEETHALAKSHMI AMMAL Vs. T P SRINIVASA NAICKER	December 9, 1992
SEETHARAMAN Vs. VADUVAMBAL	August 7, 1992
SEKAR Vs. STATE OF TAMIL NADU	August 12, 1992
SEKHARA PILLAI Vs. GOVERNMENT OF TAMIL NADU	April 19, 1992
SELVAKKODI Vs. STATE	November 18, 1992
SELVAM Vs. STATE OF TAMIL NADU	January 20, 1992
SELVARAJ AND SESURAJ Vs. STATE	June 30, 1992
SELVARAJAN Vs. GANESA NAICKER	January 10, 1992
SELVI TRAVELS AND Vs. UNION OF INDIA	September 11, 1992
SEMBAN Vs. STATE	September 2, 1992
SENDAMARAI KANNAN Vs. VINAYAKAM	January 28, 1992
SENIOR INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE Vs. M G RANGANATHAN	November 12, 1992
SHAILESH N SHAH Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND TAMIL NADU AND PONDICHERRY STATES	March 9, 1992
SHAKIR ALI Vs. TAMIL NADU ELECTRICITY BOARD	December 21, 1992
SHAM SUNDAR Vs. STATE BY S I NIB, C B , C I D	October 13, 1992
SHANKAR Vs. INSPECTOR OF POLICE	July 28, 1992
SHANMUGAYYA Vs. STATE OF TAMIL NADU	February 7, 1992
SHAW WALLACE AND COMPANY Vs. STATE OF TAMIL NADU	June 29, 1992
SHENCOTTAH MUNICIPALITY Vs. SHENCOTTAH MUNICIPALITY TAX PAYERS WELFARE ASSOCIATION	September 14, 1992
SHIVRAM RAGHURAM SINGH Vs. DIRECTOR GENERAL OF HEALTH SERVICES GOVERNMENT OF INDIA	February 12, 1992
SITA DECORS Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSIONER	October 26, 1992
SIVANANDA PIPE FITTINGS LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE	November 17, 1992
SOMASUNDARAM Vs. STATE OF TAMIL NADU	February 24, 1992
SOMASUNDARAM S A R Vs. ASST CIT	January 20, 1992
SOMU ALIAS SOMASUNDARAM Vs. STATE BY INSPECTOR OF POLICE, THIRUVOTRIYUR P.S.	October 20, 1992
SONI Vs. STATE OF TAMIL NADU	January 3, 1992
SOUDAMBIKA FINANCE PVT LTD Vs. UNION OF INDIA	April 30, 1992
SRINIVASAN Vs. STATE OF TAMIL NADU	April 27, 1992
SRIRAMULU NAIDU Vs. YUSUF SAHIB	February 25, 1992
STATE Vs. CHANDRAHASAN	January 31, 1992
STATE Vs. ARUNACHALAM	January 22, 1992
STATE Vs. SERAJUDEEN	January 28, 1992
STATE Vs. A K KANGULI	April 6, 1992
STATE Vs. KOTHANDARAMAN	June 13, 1992
STATE Vs. N KRISHNAN	June 22, 1992
STATE Vs. RADHAKRISHNAN	June 30, 1992
STATE Vs. S THIUNAVUKKARASU	September 23, 1992
STATE Vs. BABU ALIAS BENJAMEN	November 26, 1992
STATE Vs. ALCAROLL	July 17, 1992
STATE Vs. SELVARAJ	July 17, 1992
STATE Vs. R PALANI	March 23, 1992
STATE BANK OF INDIA OFFICERSÏ¿½ ASSOCIATION EDUCATIONAL TRUST Vs. V PARTHASARATHY	April 6, 1992
STATE BY FOOD INSPECTOR, K ABISEKARAPURAM TOWN PANCHAYAT Vs. JEGANNATHAN	January 23, 1992
STATE BY FOOD INSPECTOR, PALLAPATTI TOWN PANCHAYAT Vs. UMAR MOHAMMED AND ANOTHER	January 28, 1992
STATE BY FOOD INSPECTOR, PARAMAKUDI Vs. BALAKRISHNAN	January 24, 1992
STATE BY INSPECTOR OF FACTORIES, CUDDALORE Vs. KANGULI	April 16, 1992
STATE OF MADRAS Vs. SUNDARARAJAN	July 30, 1992
STATE OF TAMIL NADU Vs. NATARAJAN	August 13, 1992
STATE OF TAMIL NADU Vs. S MURUGAIYAN	September 15, 1992
STATE OF TAMIL NADU Vs. EFF AAR FABRICATIONS	September 9, 1992
STATE OF TAMIL NADU Vs. V G P HOUSING P LIMITED	August 18, 1992
STATE OF TAMIL NADU Vs. S R M SUBBURAMIER SECRETARY AND CORRESPONDENT OF SOURASHTRA MIDDLE SCHOOL NILAKOTTAI	November 25, 1992
STATE OF TAMIL NADU Vs. HAJEE P SYED MOHAMMED DECD	September 21, 1992
STATE OF TAMIL NADU Vs. ABIRAMI AGENCIES	September 16, 1992
STATE OF TAMIL NADU Vs. N RAMU BROS ELECTRICALS	September 23, 1992
STATE OF TAMIL NADU Vs. BABU BENJAMIN	December 26, 1992
SUB INSPECTOR OF POLICE GAZIABAD Vs. M A KRISHNAN	April 1, 1992
SUBASCHANDRA BOSE A Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 10, 1992
SUBBAN Vs. STATE	September 29, 1992
SUBBANNA GOUNDAR Vs. S AYYASWAMI	February 24, 1992
SUBBIAH @ PICHAI Vs. THE STATE	November 26, 1992
SUBBULAKSMI Vs. STATE	May 12, 1992
SUBRAMANI Vs. STATE	November 25, 1992
SUBRAMANIAN Vs. SELVI ALIAS JEBAMALAI	August 6, 1992
SUBRAMANIAN P N Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	February 10, 1992
SUGESAN AND COMPANY PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS	March 19, 1992
SULTAN ABDUL KHADER Vs. CORPORATION OF MADRAS	February 11, 1992
SUMEET MACHINES PRIVATE LIMITED NASIK Vs. SUMEET RESEARCH AND HOLDING LIMITED	October 15, 1992
SUNDARAM ABEX LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	March 25, 1992
SUPER RUBBER WORKS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	June 25, 1992
SUPERINTENDENT OF CUSTOMS AND CENTRAL EXCISE NAGERCOIL Vs. R SUNDAR	April 30, 1992
SUPERINTENDING ENGINEER COIMBATORE NILGIRI DIVISION P W D COIMBATORE Vs. DURAIRAJ	November 11, 1992
SUPERINTENDING ENGINEER NATIONAL HIGHWAYS SALEM Vs. VCL SOMASUNDARAM	March 31, 1992
SWAMINATHAN Vs. STATE	December 9, 1992
SWAMY JAYAKRISHNA AND COMPANY Vs. STATE OF TAMIL NADU	August 10, 1992
T G KRISHNAMOORTHY Vs. G RANGASAMY MEMBER SECRETARY TAMIL NADU POLLUTION CONTROL BOARD MADRAS	February 13, 1992
T MEENAKSHI Vs. GOVERNMENT OF TAMIL NADU AND TWO ORS	January 3, 1992
T N GOMATHINAYAGAM Vs. D DAYAL	July 21, 1992
T N SHANMUGAVEL Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION TAMIL NADU HOUSING BOARD SCHEMES	April 29, 1992
T N V NANJAPPA CHETTIAR Vs. DEVI FILMS PRIVATE LIMITED	February 12, 1992
T P S LAKSHMANAN Vs. BALRAJ PAPER AND STRAW BOARD MILL PRIVATE LIMITED	June 17, 1992
T PAUL DURAI Vs. COMMISSIONER OF POLICE	March 11, 1992
T S ANTONY Vs. STATE OF TAMIL NADU	September 7, 1992
T S RAMASWAMY Vs. STATE OF TAMIL NADU	November 19, 1992
T S RANGACHARI Vs. V S KRISHNASWAMY	April 2, 1992
T S RANGANATHAN Vs. P R MOHAN RAM	February 12, 1992
T THANGARAJ UDAYAR Vs. OFFICER IN CHARGE, PROTECTIVE HOME FOR DESTITUTE WOMEN, ASTHAMPATTI, SALEM AND TWO OTHERS	August 11, 1992
TAMIL NADU ELECTRICITY BOARD Vs. R SRINIVASAN	August 17, 1992
TAMIL NADU ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT	June 19, 1992
TAMIL NADU MERCANTILE BANK LTD Vs. T VENKATESAN	March 10, 1992
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. SECRETARY KOVILPATTI WATER SUPPLY SCHEME MAINTENANCE	February 27, 1992
TAYAB MOHAMED SODA Vs. STATE OF MAHARASHTRA	July 22, 1992
THANGAMMA CHACKO Vs. CUSTOMS EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL	August 5, 1992
THANGAVADIVEL Vs. GOVERNMENT OF TAMIL NADU	January 8, 1992
THE MANAGEMENT OF M/S. AIR FRANCE, NEW DELHI Vs. THE DEPUTY COMMISSIONER OF LABOUR (APPEALS), MADRAS & ORS.	June 16, 1992
THIRUMANGALAM CO OPERATIVE URBAN BANK LTD Vs. ASSISTANT COMMISSIONER OF LABOUR MADURAI AND	January 6, 1992
THIRUMURUGA KIRUPANANDA VARIYAR THAVATHIRU SUNDARASWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY	February 7, 1992
THYAGARAJAN Vs. STATE	October 30, 1992
TIRUCHIRAPALLI HIRUDAYAPURAM CO Vs. JOINT REGISTRAR OF CO	February 12, 1992
TIRUPATHI PLASTICS Vs. UNION OF INDIA	March 11, 1992
TRANQUIL RUBBER SALES LIMITED Vs. UNION OF INDIA	July 13, 1992
TRANSELEKTRA DOMESTIC PRODUCTS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER PORUR ASSESSMENT CIRCLE MADRAS	April 9, 1992
TVL PANDIYAN ROADWAYS CORPORATION LTD Vs. TVL FLOWER TRANSPORTS P LTD	August 17, 1992
TVL PATTUKKOTTAI AZHAGIRI TRANSPORT CORPORATION LTD Vs. TVL V K VELAYUTHAM	August 12, 1992
TWAD BOARD EMPLOYEES UNION Vs. TWAD BOARD	February 27, 1992
UCO BANK MADRAS Vs. SUKRA SHOE FABRIC	April 29, 1992
UMA Vs. STATE OF TAMIL NADU	June 17, 1992
UMAMAHESWARI Vs. V SEKAR	April 20, 1992
UNION BANK OF INDIA Vs. EASTERN ELECTRIC CO MADRAS	December 2, 1992
UNION BANK OF INDIA Vs. SALEM CENTRAL CO-OPERATIVE BANK LTD	December 27, 1992
UNION OF INDIA Vs. K SIRAJ	September 21, 1992
UNION OF INDIA Vs. SOUTHERN DISTRIBUTORS	July 27, 1992
UNION OF INDIA Vs. MADRAS VANASPATHI LIMITED	July 21, 1992
UNITED INDIA ASSURANCE COMPANY LTD Vs. BANKARAPPA NAICKER	September 21, 1992
UNITED INDIA INSURANCE COMPANY LIMITED Vs. G M ELECTRICAL WORKS	January 10, 1992
UNITED INDIA INSURANCE COMPANY LIMITED NAMAKKAL Vs. VEERAMMAL	September 2, 1992
UNITED INDIA INSURANCE COMPANY LTD Vs. PRAVIN PAUL	November 17, 1992
UNITED INDIA INSURANCE COMPANY LTD GOBI Vs. RAJAMMAL	April 8, 1992
V BALACHANDRAN Vs. UNION OF INDIA	January 13, 1992
V C SASIDHARAN Vs. CHENTHAMARA	March 17, 1992
V D SWAMI AND COMPANY PRIVATE LIMITED Vs. SOUTHERN SWITCHGEAR LIMITED	December 16, 1992
V G DURAISAMI AND ANOTHER Vs. STATE	February 3, 1992
V GANESAN Vs. SAKTHIMANI	November 25, 1992
V K ABDUL KHADER SAHIB Vs. MOHAMMED ZAHIRUDDIN	July 28, 1992
V K P SETHUPATHY CHETTIAR Vs. A CHINNA VEERAN	April 6, 1992
V K VEERARAGHAVA REDDIAR Vs. URUDU MADARSSA ARABIC SCHOOL	June 17, 1992
V KRISHNASWAMY CHETTIAR Vs. STATE OF TAMIL NADU	July 22, 1992
V MARUTHAMUTHU Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL	January 13, 1992
V N GOVINDARAJAN Vs. GOVT OF INDIA	November 5, 1992
V RADHAKRISHNAN Vs. P R RAMAKRISHNAN	March 31, 1992
V RAMASAMY Vs. STATE OF TAMIL NADU	July 14, 1992
V SUBRAMANI Vs. ARUMUGHAM	August 20, 1992
V SUDHAKARAN Vs. CORPORATION OF MADRAS	July 10, 1992
V TAMIL SELVAN Vs. STATE OF TAMIL NADU	October 13, 1992
V THANGAPPAN Vs. TAMILNADU INDUSTRIAL INSURANCE CORPN	January 3, 1992
V V VISWANATHAN Vs. PALLAVAN TRANSPORT CORPORATION LTD METRO	October 16, 1992
VAIDEHI Vs. I GOPINATH	February 3, 1992
VAIKUNDAM RUBBER COMPANY LIMITED Vs. STATE OF TAMIL NADU NO 2	July 13, 1992
VAIKUNDAM RUBBER COMPANY LIMITED Vs. STATE OF TAMIL NADU NO 3	August 5, 1992
VAISH PHARMACY Vs. STATE OF TAMIL NADU	July 13, 1992
VAITHIANATHA PILLAI Vs. SHEIK ABDUL MAJID	December 22, 1992
VAJIRAM Vs. STATE OF TAMIL NADU	July 27, 1992
VAJRAVELU MUDALIAR Vs. A GURUSWAMI	November 13, 1992
VALLUVAN Vs. STATE OF TAMIL NADU	August 25, 1992
VARALAKSHMI CHEMIND PVT LTD Vs. COMMISSIONER OF PROHIBITION AND EXCISE MADRAS	August 3, 1992
VASU Vs. STATE OF TAMIL NADU	June 29, 1992
VEERARAGHAVA REDDY Vs. CIVIL SUPPLIES C I D MADRAS, ETC	April 9, 1992
VELAYUTHAM Vs. SUITE BY INSPECTOR OF POLICE Q BRANCH CID TIRUNELVELI	April 9, 1992
VELU THEVAR Vs. STATE OF TAMIL NADU	April 7, 1992
VENKATASWAMI MOTOR SERVICE Vs. C K CHINNASWAMY	January 22, 1992
VENKATESAN Vs. STATE OF TAMIL NADU	July 20, 1992
VIJAY SIDDHA PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE	October 14, 1992
VIJAYAKUMARI Vs. DISTRICT MAGISTRATE AND COLLECTOR OF NA DISTRICT AT VELLORE AND OTHERS	February 24, 1992
VIJAYALAKSHMI Vs. STATE OF TAMIL NADU	February 7, 1992
VIJAYAN Vs. STATE	October 16, 1992
WINFRED DHANRAJ SAMUEL Vs. BETSY RATNAKUMARI	January 10, 1992
WORKMEN OF DECCAN SUGARS Vs. NAVA BHARAT FERRO ALLOYS LTD. AND OTHERS	December 11, 1992
WREN BENNETT AND CO INDIA LTD Vs. C P GUPTA	February 21, 1992
Y JAYALAKSHMI Vs. INCOME TAX OFFICER	November 20, 1992
Y KRISHNAPPA Vs. STATE	February 24, 1992

Year 1992 of HIGH COURT OF MADRAS

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