|
A ABDUL MALICK AND COMPANY Vs. STATE OF TAMIL NADU
|
April 24, 1991 |
|
A ASHOK Vs. STATE OF TAMIL NADU
|
March 18, 1991 |
|
A B STEELS Vs. CORAMANDAL STEEL PRODUCTS
|
October 9, 1991 |
|
A GNANADURAI Vs. REGISTRAR OF COMPANIES
|
July 29, 1991 |
|
A K PANCHATCHARA MUDALIAR Vs. A N SRINIVASAN
|
June 26, 1991 |
|
A KADER MOHIDEEN Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA
|
August 9, 1991 |
|
A M DHANAPAL CHCTTIAR Vs. T D SUNDARAM
|
February 8, 1991 |
|
A M S GUNASEELAN THE DEPUTY SUPERINTENDENT OF POLICE NEYVELI Vs. V N GAJENDRAN
|
August 29, 1991 |
|
A MANI Vs. A CHANDRANATH
|
December 17, 1991 |
|
A NATARAJAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
July 3, 1991 |
|
A PADMANABHAN NADAR Vs. T THANKA NADACHI
|
October 3, 1991 |
|
A PERIASAMY Vs. STATE OF TAMIL NADU
|
October 1, 1991 |
|
A R MANICKAM CHETTIAR Vs. STATE OF TAMIL NADU
|
March 1, 1991 |
|
A R N CHINNA NARAYANAN Vs. SREE SHYAM SAYEE CORPORATION
|
July 15, 1991 |
|
A S DURAISAMI CHETTIAR SONS Vs. S RATHNASWAMI GOUNDER
|
January 11, 1991 |
|
A S MANAVALA CHETTIAR FOR HIMSELF AND Vs. T V SELVARAJAN
|
June 11, 1991 |
|
A S PANDURANGAN CHETTIAR Vs. C S R BASHYAM
|
July 25, 1991 |
|
A SHANMUGASUNDARA PANDIA NADAR Vs. RAJA VAITHIALINGAM
|
September 6, 1991 |
|
A SUNDARAM AND Vs. DIRECTOR OF CENTRAL BUREAU OF INVESTIGATION MADRAS
|
July 19, 1991 |
|
A SWAMINATHAN Vs. OFFICIAL TRUSTEE OF MADRAS
|
November 7, 1991 |
|
A V HANIFA Vs. SALIMA DHANU
|
July 8, 1991 |
|
A V PONNIAH Vs. STATE OF TAMIL NADU
|
April 5, 1991 |
|
A VEMBULI NAICKER Vs. STATE OF TAMIL NADU
|
August 28, 1991 |
|
A VINAYAGAMURTHY NADAR Vs. JOINT COMMISSIONER II COMMERCIAL TAXES CHEPAUK MADRAS
|
July 30, 1991 |
|
A VINAYAGAMURTHY NADAR Vs. JOINT COMMISSIONER II COMMERCIAL TAXES
|
July 4, 1991 |
|
A. NATHAN AND Vs. STATE BY INSPECTOR OF POLICE, C.S. C.I.D., MADRAS (NORTH UNIT)
|
August 14, 1991 |
|
A. PALANI NATHAN Vs. R.B.I. MADRAS, AND OTHERS
|
December 5, 1991 |
|
A.V.M. RAHAMATHULLAH AND ANOTHER Vs. H. LAILA BANU
|
November 12, 1991 |
|
ABDUL HAMEED AND ANOTHER Vs. STATE
|
December 11, 1991 |
|
ABDUL KALAM Vs. GOVERNMENT OF TAMIL NADU
|
October 11, 1991 |
|
ABDUL RAHIM Vs. INSPECTOR OF POLICE
|
February 5, 1991 |
|
ABDUL SALEEM Vs. STATE OF TAMIL NADU
|
March 7, 1991 |
|
ABRAHAM TALIAT Vs. STATE OF TAMIL NADU
|
September 6, 1991 |
|
ADHAM Vs. STATE
|
February 7, 1991 |
|
AGASTHEESWARASWAMI DEVASTHANAM TMIPOONDI MELASETHI Vs. RAJAGOPAL KONAR
|
July 31, 1991 |
|
AIR INDIA Vs. R M MEENAKSHI ACHI
|
January 31, 1991 |
|
AJANTHA BISCUIT CO Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE (LEGAL)
|
September 6, 1991 |
|
ALAGAMMAI Vs. V RAKKAMMAL
|
March 21, 1991 |
|
ALALASUNDARAM AND ANR. Vs. K. GANESAN
|
March 7, 1991 |
|
ALEXANDER EDUCATIONAL FOUNDATION TAMBARAM Vs. UNIVERSITY OF PONDICHERRY
|
October 9, 1991 |
|
ALLAUDEEN ALIAS KUMAR Vs. STATE
|
April 19, 1991 |
|
ALMIN AND GLOSE PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
April 1, 1991 |
|
AMBADI ENTERPRISES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
July 22, 1991 |
|
AMBIKANATHAN P S Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 24, 1991 |
|
AMERICAN REFRIGERATOR COMPANY LIMITED Vs. STATE OF TAMIL NADU
|
September 3, 1991 |
|
AMMANI APPALAM DEPOT Vs. STATE OF TAMIL NADU
|
January 9, 1991 |
|
AMMASAI GOUNDER Vs. NAMAGIRI
|
December 31, 1991 |
|
ANBIAH Vs. REV J GEORGE ROBINSON
|
October 10, 1991 |
|
ANDHRA CIVIL CONSTRUCTION COMPANY Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL
|
November 26, 1991 |
|
ANDHRA CIVIL CONSTRUCTION COMPANY Vs. GOVERNMENT OF INDIA
|
February 7, 1991 |
|
ANGAMMAL Vs. M RAMALINGA PANDARAM
|
April 11, 1991 |
|
ANGUDU NARASIMHALU CHETTIAR Vs. T V SELVARAJAN
|
June 11, 1991 |
|
ANIL SOUND CAPS Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1991 |
|
ANNAMALAI NADAR Vs. D THANGAMONEY
|
September 9, 1991 |
|
ANNAMARRY SATHIANATHAN Vs. AMBROSE
|
November 20, 1991 |
|
ANNAPOORNI Vs. JANAKI
|
November 22, 1991 |
|
ANTHONY Vs. STATE OF TAMIL NADU
|
November 8, 1991 |
|
APPROPRIATE AUTHORITY GOVERNMENT OF INDIA Vs. NARESH M MEHTA
|
December 19, 1991 |
|
ARJUN GENERAL TRADERS Vs. KANTHI OIL MILLS
|
November 20, 1991 |
|
AROKIADAS Vs. AROKIASAMY
|
January 25, 1991 |
|
AROKIASAMY Vs. STATE
|
December 3, 1991 |
|
ARSIKA ENGINEER Vs. EUROKA FUSE
|
September 2, 1991 |
|
ARULAPPA Vs. UNION OF INDIA
|
December 6, 1991 |
|
ARUMUGHA NAINAR Vs. LAKSHMANA PERUMAL DIED
|
October 23, 1991 |
|
ARUMUGHAM Vs. THULASI NACHIAMMAL
|
June 28, 1991 |
|
ARUNAGIRI AND 27 OTHERS Vs. STATE BY THE INSPECTOR OF POLICE, S.V. MANGALAM P.M. DISTRICT
|
February 26, 1991 |
|
ASHOK LEYLAND LTD Vs. SECOND ADDL LABOUR COURT MADRAS
|
September 4, 1991 |
|
ASIA TOBACCO COMPANY LIMITED Vs. UNION OF INDIA
|
October 8, 1991 |
|
ASIAN INVESTMENTS LIMITED Vs. STATE
|
December 9, 1991 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE, CUSTOMS AIRPORT Vs. SUDHA @ SUDAKAR
|
January 24, 1991 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. SENGUM OYELAMI
|
October 4, 1991 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. TEY TECK SENG
|
June 12, 1991 |
|
ASSISTANT DIVISIONAL ENGINEER HIGHWAYS AND RURAL WORKS TITTAGUDY TALUK AND POST SOUTH ARCOT DISTRICT Vs. ANDAL ANIMAL
|
April 23, 1991 |
|
ASSISTANT REGISTRAR OF COMPANIES Vs. H C KOTHARI
|
October 10, 1991 |
|
ASSOCIATED AGENCIES Vs. STATE OF TAMIL NADU
|
August 13, 1991 |
|
ASSOCIATED ELECTRONICS AND ELECTRICAL INDUSTRIES BANGALORE PRIVATE LIMITED Vs. SHARP KABUSHIK KAISHA
|
September 10, 1991 |
|
AW MALHOTRA Vs. M/S INDIRA ENGINEERING ENTERPRISES
|
February 12, 1991 |
|
AYYAMMAL Vs. VELLAPPA GOUNDER
|
August 26, 1991 |
|
AYYANNA GOUNDER Vs. RAMASAMI GOUNDER
|
September 3, 1991 |
|
AYYAPPA BAKTHA SABHA Vs. COMMISSIONER AND THE DEPUTY COMMISSIONER H R ANDC E DEPARTMENT
|
February 7, 1991 |
|
AYYAPPAN TEXTILES LTD Vs. STATE OF TAMIL NADU
|
January 8, 1991 |
|
B K TARA Vs. B N KANNAN
|
November 19, 1991 |
|
B NAGI REDDY Vs. COMMISSIONER OF INCOME TAX
|
June 10, 1991 |
|
B RAVI RAJA Vs. REGISTRAR HIGH COURT MADRAS
|
March 18, 1991 |
|
B SATISHSUNDAR Vs. INSPECTOR OF POLICE MANAMELKUDY
|
December 30, 1991 |
|
B VISWANATHAN Vs. SESHASAYEE PAPER AND BOARDS LIMITED
|
October 3, 1991 |
|
B. KANNAN Vs. K. BALAKRISHNAN
|
November 12, 1991 |
|
B.K. TARA Vs. B.N. KANNAN
|
November 19, 1991 |
|
BABIAMMAL Vs. RENT CONTROLLER
|
January 17, 1991 |
|
BADRUDDIN MOHAMEDALLY Vs. T AND B DEHGANWALA ESTATE
|
October 11, 1991 |
|
BALAN Vs. COLLECTOR AND DISTRICT MAGISTRATE COIMBATORE AND ANR.
|
July 1, 1991 |
|
BAPALAL AND COMPANY Vs. STATE OF TAMIL NADU
|
August 12, 1991 |
|
BAWAR PRIME TANNERY Vs. JOINT COMMISSIONER CT II
|
September 4, 1991 |
|
BEARDSELL LIMITED Vs. STATE OF TAMIL NADU
|
October 28, 1991 |
|
BENGAL TRADING CO Vs. G M NATARAJAN
|
February 13, 1991 |
|
BHARAT STEEL TUBES LIMITED Vs. STATE OF TAMIL NADU
|
February 28, 1991 |
|
BHARATHI MILLS UNIT OF NTCTN AND P Vs. N S MOHAN
|
August 1, 1991 |
|
BHARGAVAKULA NAINARGAL SANGAM THIRUVANNAMALAI Vs. CHAKRAVARTHI
|
October 31, 1991 |
|
BHAVANI MILLS LIMITED Vs. STATE OF TAMIL NADU
|
October 3, 1991 |
|
BHEENA PHARMA JAPADAR Vs. UNION OF INDIA
|
December 6, 1991 |
|
BHIKAMCHAND Vs. UNION OF INDIA
|
November 18, 1991 |
|
BINARY SYSTEMS PVT LTD Vs. NOBEL POWER PVT LTD
|
August 9, 1991 |
|
BOARD OF DIRECTORS OF TANSI CORPORATION Vs. S MOHANRAJ
|
April 3, 1991 |
|
BOARD OF TRUSTEES OF THE MADRAS PORT Vs. REX TRADING COMPANY
|
December 18, 1991 |
|
BUSINESS CONSULTANCY AND MARKETING Vs. STATE OF TAMIL NADU
|
October 4, 1991 |
|
BUVISESHAMUTHU Vs. STATE OF TAMIL NADU
|
December 4, 1991 |
|
C AMARCNDRAN Vs. STATE BANK OF INDIA
|
October 20, 1991 |
|
C ARASAKUMAR ALIAS C A KUMAR Vs. UNION OF INDIA
|
June 11, 1991 |
|
C BALAKRISHNAN Vs. SUPRENTENDENT ENGINEER GENERATION HYDRO STATION KUNDAH
|
September 13, 1991 |
|
C KRISHNAN Vs. PONMUDI
|
July 17, 1991 |
|
C M S MOHAMMED JAFFAR Vs. C M A MOHAMMED IBRAHIM DIED
|
June 14, 1991 |
|
C MANOHAR Vs. M RADHAKRISHNAN
|
December 11, 1991 |
|
C NARAYANASAMI NADAR Vs. GOVERNMENT OF TAMIL NADU
|
September 9, 1991 |
|
C RAMASAMI Vs. KURUVA BOYAN
|
January 18, 1991 |
|
C RATHINAM Vs. STATE OF TAMIL NADU
|
September 16, 1991 |
|
C SHANMUGHAM Vs. N S K CHOKKALINGAM PILLAI
|
August 27, 1991 |
|
CANARA BANK Vs. VIJAYA BANK
|
October 1, 1991 |
|
CANARA BANK ADUTHURAI Vs. ASHA ENGINEERING AND COMPANY
|
December 20, 1991 |
|
CARBONINK PRODUCTS Vs. GOVERNMENT OF INDIA
|
November 12, 1991 |
|
CELVEL ENTERPRISES Vs. M/S ELCONMENT LIMITED
|
August 16, 1991 |
|
CENTRAL BANK OF INDIA Vs. V GURUVIAH NAIDU AND SONS LEATHER PVT LTD
|
August 16, 1991 |
|
CENTRAL PUBLIC WORKS DEPARTMENT Vs. BESANT NAGAR RESIDENTS
|
June 25, 1991 |
|
CENTURY FLOUR MILLS LIMITED Vs. STATE OF TAMIL NADU
|
October 4, 1991 |
|
CETEX PETROCHEMICALS LIMITED Vs. STATE
|
November 25, 1991 |
|
CETHAR VESSELS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
December 16, 1991 |
|
CETHER VESSELS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
October 29, 1991 |
|
CHANDRA Vs. STATE OF TAMIL NADU
|
October 1, 1991 |
|
CHANDRA Vs. STATE, REP. BY PUBLIC PROSECUTOR, PONDICHERRY
|
October 1, 1991 |
|
CHANDRA BAI Vs. M J KUPPUSAMY PILLAI
|
March 26, 1991 |
|
CHANDRA NAGESWARAN Vs. T R BALAKRISHNAN
|
February 26, 1991 |
|
CHANDUR FORGINGS Vs. STATE OF TAMIL NADU
|
July 2, 1991 |
|
CHELLAMMAL Vs. ALANDUR MUNICIPALITY
|
February 8, 1991 |
|
CHEMICAL AND PLASTICS INDIA LTD Vs. KARISIAMMAL
|
December 23, 1991 |
|
CHEMICAL CONSTRUCTION CO (P) LTD Vs. O V NAMBIAR
|
July 5, 1991 |
|
CHENNAI SRI EKAMBARASWARAR DEVASTHANAM Vs. DUNGARCHAND NARASINGJI
|
June 11, 1991 |
|
CHENNIAMMAL Vs. DIAMOND JUBILEE GOVERNING COUNCIL
|
January 24, 1991 |
|
CHERANADU SMALL SCALE INDUSTRIAL SERVICE CO OPERATIVE SOCIETY LIMITED Vs. STATE OF TAMIL NADU
|
September 17, 1991 |
|
CHIEF ENGINEER CONSTRUCTIONS WORKS BRANCH SOUTHERN RAILWAY Vs. MUTHUSWAMY
|
August 5, 1991 |
|
CHINGLEPUT DISTRICT BRICK AND TILE MANUFACTURERS INDUSTRIAL SERVICE COOPERATIVE SOCIETY LIMITED Vs. STATE OF TAMIL NADU
|
August 9, 1991 |
|
CHINNAN ALIAS FRANCIS Vs. STATE
|
July 31, 1991 |
|
CHOLAN ROADWAYS CORPORATION Vs. STATE OF TAMIL NADU
|
July 8, 1991 |
|
CHURCH OF CHRIST KING ARANTHANGI Vs. MOHAMMED MUTHALIFF ROWTHER
|
March 15, 1991 |
|
CINE INDIA Vs. MUTHU ENTERPRISES MADRAS
|
August 5, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. ALCO INDUSTRIES MADRAS
|
February 7, 1991 |
|
COLLECTOR OF CENTRAL EXCISE Vs. RMO ELECTRIC MADRAS MANUFACTURING
|
September 26, 1991 |
|
COLLECTOR OF CUSTOMS Vs. VIJAYARAJ
|
February 21, 1991 |
|
COMMISSIONER H R AND C E DEPARTMENT MADRAS Vs. BALASUBRAMANIA PILLAI DIED
|
April 11, 1991 |
|
COMMISSIONER H R AND C E MADRAS Vs. P V SUBRAMANIA AYYAR
|
August 9, 1991 |
|
COMMISSIONER KARUR MUNICIPALITY KARUR Vs. NARAYAN KONAR
|
July 24, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. S BALAKRISHNAN
|
July 12, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. GEORGE OAKES LIMITED
|
July 12, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ANGLO FRENCH TEXTILES
|
June 11, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. V P THEATRE
|
June 11, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. TRUSTEES T STANES AND CO LTD
|
June 10, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MINERAL MINING COMPANY PRIVATE LIMITED
|
June 10, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. PREMA RAMANUJAM
|
June 11, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SELVARAJAN V P
|
June 11, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRAKANT M TOLIA
|
June 12, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. GAMUKI AGRO SERVICE
|
June 12, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. POPULAR BOREWELL SERVICE
|
April 23, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. A P KALYANAKRISHNAN
|
June 10, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. A SAMARAPURI CHETTY
|
June 10, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. COROMANDEL LEATHERS PRIVATE LIMITED
|
April 16, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU AGRO INDUSTRIES CORPORATION
|
March 26, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN CHEMICALS AND MINERALS PRIVATE LIMITED
|
April 4, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. GOWRIKANTHAN J
|
January 31, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MARUTHAI NAIDU R M AND SONS
|
January 23, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. RAJAPALAYAM MILLS LIMITED
|
January 25, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. METAL POWDER COMPANY LIMITED
|
January 22, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ANNAPURANI VEERAPPAN
|
January 23, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SIVASUBRAMANIAM
|
January 18, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. KUMUDAM PUBLICATIONS PRIVATE LIMITED
|
January 11, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA REINFORCING COMPANY
|
January 11, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. A M SAFFIFULLAH AND CO
|
January 3, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. M A PANJALIAMMAL
|
December 19, 1991 |
|
COMMISSIONER OF INCOME-TAX Vs. J GOWRIKANTHAN
|
January 31, 1991 |
|
COMMISSIONER OF INCOME-TAX Vs. S BALAKRISHNAN
|
March 12, 1991 |
|
CONCEPT PHARMACEUTICALS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
August 19, 1991 |
|
CONTROLLER OF ESTATE DUTY Vs. NARASIMHAN P S
|
December 31, 1991 |
|
CONVEYOR EQUIPMENT COMPANY PVT LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
January 24, 1991 |
|
CROMPTON ENGG CO MADRAS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1991 |
|
D A SWAMY Vs. INDIA METERS LIMITED
|
November 26, 1991 |
|
D C BHANSALI Vs. STATE OF TAMIL NADU
|
September 25, 1991 |
|
D C W LIMITED Vs. UNION OF INDIA
|
February 21, 1991 |
|
D D CHITTARANJAN Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1991 |
|
D JEYABALAN Vs. REGISTRAR MADURAI KAMARAJ UNIVERSITY MADURAI
|
October 22, 1991 |
|
D SOUNDARARAJAN Vs. B S GOPALAKRISHNAN
|
February 4, 1991 |
|
D SUYARAJ Vs. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
October 4, 1991 |
|
D VEERASEKARAN Vs. STATE OF TAMIL NADU
|
February 11, 1991 |
|
D VIJAYAKUMAR Vs. GENERAL MANAGER PERSONNEL BRANCH/SHELL INTEGRAL COACH FACTORY MADRAS
|
July 18, 1991 |
|
DALMIA CEMENT BHARAT LIMITED Vs. STATE OF TAMIL NADU
|
July 15, 1991 |
|
DALMIA CEMENT BHARAT LIMITED Vs. UNION OF INDIA
|
July 9, 1991 |
|
DALMIA CEMENT BHARAT LIMITED Vs. STATE OF TAMIL NADU
|
March 5, 1991 |
|
DCW LIMITED Vs. UNION OF INDIA
|
February 26, 1991 |
|
DECAN LIMESHELL AND CO Vs. STATE OF TAMIL NADU
|
August 7, 1991 |
|
DEEPCHAND VARMA Vs. STATE
|
October 22, 1991 |
|
DELTECH ENGINEERING PRIVATE LIMITED MADRAS Vs. RISHI CARBONICS PRIVATE LIMITED HARIYANA STATE BANK OF INDIA SIB DIVISION GUINDY MADRAS
|
July 10, 1991 |
|
DEPUTY COLLECTOR REVENUE KARAIKAL Vs. ANGELENE DEVADOSS
|
December 3, 1991 |
|
DEPUTY COMMISSIONER CT COIMBATORE DIVISION COIMBATORE Vs. ANAMALLAIS BUS TRANSPORT PRIVATE LIMITED
|
April 4, 1991 |
|
DEPUTY COMMISSIONER H R AND C E DEPARTMENT TIRUCHIRAPALLI Vs. S RAMA IYENGAR
|
July 17, 1991 |
|
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPPALLI DIVISION TIRUCHIRAPPALLI Vs. G NATESAN PILLAI
|
July 5, 1991 |
|
DESIGAMANI DEIVASIGAMANI Vs. STATE OF TAMIL NADU
|
July 12, 1991 |
|
DEVAKI Vs. HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT MADRAS
|
November 22, 1991 |
|
DEWAN BAHADUR M O PARTHASARATHY IYENGARS CHARITIES Vs. P SATYAM PROPRIETOR SATHYAM MOTORS
|
October 7, 1991 |
|
DHANALAKSHMI AMMAL Vs. PERIE D GONZAGA
|
July 22, 1991 |
|
DHANASEKARAN Vs. MANORANJITHAMMAL
|
September 6, 1991 |
|
DHANDAPANI AND ORS. Vs. THE STATE, BY DY. REGISTRAR, MADURAI HOUSING BOARD
|
February 7, 1991 |
|
DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LIMITED Vs. STATE OF TAMIL NADU
|
February 18, 1991 |
|
DHIRISH TRADERS Vs. UNION OF INDIA
|
September 2, 1991 |
|
DIRAVIYAM PILLAI Vs. KAMALAM ANIMAL ALIAS DEIVANAI AMMAL
|
February 22, 1991 |
|
DIVISIONAL MANAGER Vs. VELMURUGAN
|
November 12, 1991 |
|
DOLLAR CO PRIVATE LIMITED Vs. UNION OF INDIA
|
December 9, 1991 |
|
DORAIBABU Vs. K MASILAMANI
|
April 29, 1991 |
|
DRAVIDAR KAZHAKAM Vs. CHAIRMAN UNITED INDIA INSURANCE COMPANY LIMITED
|
October 10, 1991 |
|
DURAISWAMI Vs. MUNISAMI
|
October 1, 1991 |
|
E PAZHANI NATTAR Vs. S EZHUMALAI
|
November 25, 1991 |
|
E. NIZAM MOHIDEEN Vs. STATE
|
March 12, 1991 |
|
EACLAND COMBINES Vs. COLLECTOR OF CENTRAL EXCISE
|
February 13, 1991 |
|
EASUDOSE Vs. STATE OF TAMIL NADU
|
November 7, 1991 |
|
EASWARI Vs. STATE
|
August 13, 1991 |
|
ELEGANT GARMENTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 29, 1991 |
|
ELGI TYRE AND TREAD LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
August 5, 1991 |
|
ELGIBI INVESTMENTS PRIVATE LIMITED Vs. ASSISTANT COLLECTOR AND COLLECTOR UNDER STAMP ACT COONOOR NILGIRIS
|
December 11, 1991 |
|
ELISA Vs. A DOSS
|
January 7, 1991 |
|
ELUMALAI AND FOUR OTHERS Vs. STATE REPRESENTED BY C.S. CID, MADRAS
|
January 28, 1991 |
|
EMKAMMA BAI Vs. RAVIKUMAR
|
September 23, 1991 |
|
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. STATE OF TAMIL NADU
|
July 17, 1991 |
|
ERGADYUE P LIMITED Vs. M/S K C P LIMITED
|
March 18, 1991 |
|
ESBEE ALIAS BALAKRISHNAN Vs. STATE OF T.N.
|
June 10, 1991 |
|
FATIMA TILE WORKS AND Vs. SUDARSAN TRADING COMPANY LTD
|
April 12, 1991 |
|
FILM CENTER Vs. UNION OF INDIA
|
February 15, 1991 |
|
FOOD CORPORATION Vs. BENGAL TRADING COMPANY
|
August 26, 1991 |
|
G ANANTHARAMIAH Vs. INCOME TAX OFFICER MADRAS
|
November 8, 1991 |
|
G DURAISWAMI Vs. ELECTION COMMISSION NEW DELHI NIRVACHAN SADHAN ASHOK ROAD NEW DELHI
|
May 14, 1991 |
|
G ELANGO Vs. MADRAS PORT TRUST
|
June 14, 1991 |
|
G GABRIEL Vs. GOVERNMENT OF INDIA
|
March 25, 1991 |
|
G GURUMURTHY NAIDU Vs. STATE OF TAMIL NADU
|
April 25, 1991 |
|
G HARIGOPAL Vs. STATE OF TAMIL NADU
|
March 5, 1991 |
|
G JAYANTHY Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT, MADRAS
|
November 22, 1991 |
|
G N CHAKKARAPANY CHETTY Vs. YENARKAY RAVINDRAN
|
August 28, 1991 |
|
G RAMA RAJA Vs. STATE
|
October 22, 1991 |
|
G S R KRISHNAMURTHY Vs. M GOVINDASWAMY INCOME TAX OFFICER
|
June 13, 1991 |
|
G S RAMACHAR Vs. BLOCK DEVELOPMENT OFFICER KAVERIPATNAM
|
December 10, 1991 |
|
G SWAMINATHA MUDALIAR Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER TIRUNELVELI
|
November 22, 1991 |
|
G T C INDUSTRIES LTD Vs. I T C LIMITED MADRAS
|
February 5, 1991 |
|
G VAIDEHI Vs. S GOVINDARAJAN
|
October 10, 1991 |
|
G. JAYANTHY Vs. COMMISSIONER & SECRETARY TO GOVT
|
November 22, 1991 |
|
G. KRISHNAN Vs. THE SUPERINTENDENT OF POLICE
|
August 27, 1991 |
|
GAUTHAM CONSTRUCTIONS AND FISHERIES PVT LTD Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT BOMBAY NABARD
|
January 4, 1991 |
|
GENERAL FABRICATORS P LTD NO 84 GENERAL PATTERS ROAD MOUNT ROAD MADRAS Vs. MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
February 26, 1991 |
|
GIOVANOLA BINNY LTD HAVING REGISTERED OFFICE AT PENSTOCK FACTORY ROAD PALLURUTHY Vs. INDIAN INSTITUTE OF TECHNOLOGY MADRAS
|
December 11, 1991 |
|
GIPOINT DEVELOPMENT LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
|
October 3, 1991 |
|
GLENROCK ESTATES P LTD Vs. CHAIRMAN TO THE COMMITTEE CONSTITUTED UNDER SEC2 AOF THE TAMIL NADU PRESERVATION OF PRIVATE FORESTS ACT 1949
|
July 22, 1991 |
|
GNANAMBAL Vs. PERUMAL PILLAI
|
January 9, 1991 |
|
GODREJ AND BOYCE MANUFACTURING CO LTD Vs. PRINCIPAL LABOUR COURT MADRAS
|
August 20, 1991 |
|
GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
|
August 20, 1991 |
|
GOPAL Vs. STATE OF TAMIL NADU
|
February 27, 1991 |
|
GOPALAKRISHNAN Vs. MANGAMMAL
|
August 28, 1991 |
|
GOVERNMENT OF TAMIL NADU Vs. TAMIL NADU RACE COURSE GENERAL EMPLOYEES UNION
|
December 20, 1991 |
|
GOVERNMENT OF TAMIL NADU Vs. S JAYARAMAN
|
December 9, 1991 |
|
GOVINDARASU Vs. THE STATE OF TAMILNADU AND ANOTHER
|
November 25, 1991 |
|
GOVINDASWAMI DIED Vs. VEDANAYAGAM PILLAI
|
July 25, 1991 |
|
GOWRIYAMMAN BODY BUILDERS Vs. UNION OF INDIA
|
December 19, 1991 |
|
GRAPHITE INDIA LIMITED Vs. UNION OF INDIA
|
November 15, 1991 |
|
GREAVES COTTON AND COMPANY MADRAS Vs. J JAMAL MOHAMMED ABDULLA
|
March 4, 1991 |
|
GWALIOR RAYON SILK MANUFACTURING WVG COMPANY LIMITED Vs. STATE OF TAMIL NADU
|
February 25, 1991 |
|
H BELLI Vs. UNION OF INDIA
|
December 18, 1991 |
|
H RAMIAH Vs. STATE OF TAMIL NADU
|
January 11, 1991 |
|
HACKBRIDGE HEWITIC AND EASUN LTD Vs. PROVIDENT FUND INSPECTOR EXEMPTED-III-DIVN MADRAS
|
January 25, 1991 |
|
HAJA MOHAMMED Vs. MOIMOON
|
October 25, 1991 |
|
HAJA MOHIDEEN Vs. UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI
|
June 8, 1991 |
|
HAKKIM M SYED Vs. STATE OF TAMIL NADU
|
March 19, 1991 |
|
HAMOSONS APPARELS PVT LTD Vs. SIVAN TEXTILES
|
October 1, 1991 |
|
HARDCASTLE WAUD AND COMPANY LIMITED Vs. STATE OF TAMIL NADU
|
July 18, 1991 |
|
HASTIMAL Vs. A ARJUNAN
|
November 1, 1991 |
|
HINDUSTAN MOTORS LIMITED Vs. STATE OF TAMIL NADU
|
August 12, 1991 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. VUMMIDI KANNAN
|
February 12, 1991 |
|
HINDUSTAN PRODUCE AND CO Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, SOUTHERN ZONE
|
December 30, 1991 |
|
HOTEL SWAGATH Vs. STATE OF TAMIL NADU
|
April 10, 1991 |
|
HUSSAIN LORRY BOOKING SERVICE COIMBATORE Vs. A SIRAJUDDIN
|
March 20, 1991 |
|
I R COELHO Vs. STATE OF TAMIL NADU
|
July 9, 1991 |
|
IMPERIAL TRADING CO Vs. UNION OF INDIA
|
September 4, 1991 |
|
IN RE: AIYYAKANNU Vs. STATE
|
July 11, 1991 |
|
IN RE: R. DHASAN (ACCUSED) Vs. STATE
|
August 1, 1991 |
|
INDIA FORGE AND DROP STAMPINGS EMPLOYEES UNION Vs. DEEPAK RAJ SOOD MANAGING DIRECTOR KAUSHAL
|
April 8, 1991 |
|
INDIA PISTONS Vs. STATE OF TAMIL NADU
|
February 27, 1991 |
|
INDIAN AIRLINES CORPORATION Vs. N SUNDARAM
|
October 3, 1991 |
|
INDIAN BANK Vs. V S PERUMAL RAJA
|
October 7, 1991 |
|
INDIAN INSTITUTE OF HUMAN RESOURCES DEVELOPMENT Vs. NATIONAL INSTITUTE OF HUMAN RESOURCES DEVELOPMENT
|
October 3, 1991 |
|
INDUSTRIAL CHEMICAL AND MONOMERS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE APPEALS
|
November 25, 1991 |
|
J BOOPALAN Vs. INSPECTOR OF POLICE PALLAVARAM MADRAS 43
|
April 19, 1991 |
|
J SETHURAMAN Vs. V THIRUVENGADATHAN INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
September 23, 1991 |
|
J VELUMANI Vs. CHENNA BASAVAN
|
September 23, 1991 |
|
J. PAUL JOSEPH Vs. STATE OF TAMIL NADU
|
August 27, 1991 |
|
JAHAFAR ALI Vs. UNION OF INDIA REP. BY SECRETARY, MINISTRY OF FINANCE AND TWO OTHERS
|
August 16, 1991 |
|
JAI SUDERSHAN Vs. R SANKARAN
|
August 16, 1991 |
|
JAIGOPAL NAGARAJAN Vs. GOWRI
|
September 5, 1991 |
|
JAIKAMAL PAINTS Vs. COLLECTOR OF CENTRAL EXCISE
|
July 31, 1991 |
|
JAINNULABDIN MARAICAIR Vs. STATE
|
June 21, 1991 |
|
JANAB M H M YAKOOB DIED Vs. M KRISHNAN DIED
|
March 15, 1991 |
|
JAYA AND COMPANY Vs. STATE OF TAMIL NADU
|
September 23, 1991 |
|
JAYAKANTHI RATHINA SABAPATHI Vs. G S D PRASAD
|
November 1, 1991 |
|
JAYARAJAN Vs. STATE
|
September 18, 1991 |
|
JAYARAMA NAIDU Vs. STATE OF TAMIL NADU
|
November 9, 1991 |
|
JENSON AND NICHOLSON INDIA LIMITED Vs. STATE OF TAMIL NADU
|
September 18, 1991 |
|
JEYAKUMAR Vs. STATE
|
October 22, 1991 |
|
JOHN VICTOR Vs. REV NOEL JASON
|
September 20, 1991 |
|
JOINT COMMERCIAL TAX OFFICER II TUTICORIN Vs. EKAMBAREESWARAR COFFEE AND TEA WORKS
|
February 27, 1991 |
|
JOSEPH MICHAEL Vs. K RAMACHANDRAN
|
December 19, 1991 |
|
JYOTI KUMAR DEPUTY CHIEF MECHANICAL ENGINEER/ PLANT INTEGRAL COACH FACTORY MADRAS 38 Vs. UNION OF INDIA OWNING INTEGRAL COACH FACTORY
|
March 26, 1991 |
|
JYOTI KUMAR DEPUTY CHIEF MECHANICAL ENGINEER/ PLANT INTEGRAL COACH FACTORY-38 Vs. UNION OF INDIA
|
March 26, 1991 |
|
K A SYED ALI Vs. SARADAMBAL
|
March 6, 1991 |
|
K BALAKRISHNAN Vs. SUPERINTENDENT CENTRAL PRISON TIRUCHIRAPALLI
|
October 10, 1991 |
|
K C DINAKARAN Vs. S P RAJENDRAN
|
January 23, 1991 |
|
K C P LTD Vs. INSPECTOR OF POLICE TIRUVOTTIYUR
|
January 4, 1991 |
|
K CHELLAMUTHU Vs. SUPERINTENDING ENGINEER CONSTRUCTION A R C SCHEME SPECIAL OFFICER G W OFFICE OF THE REGISTRAR OF CO OPERATIVE SOCIETIES MADRAS 1
|
March 22, 1991 |
|
K DURAISAMY Vs. TAMIL NADU ELECTRICITY BOARD
|
April 25, 1991 |
|
K G GOPAL Vs. K R LILLYBAI
|
February 1, 1991 |
|
K K THIRUVENKATACHARI Vs. AMBIKA DUTT THIVARI ALIAS PANDIT ANANTHACHARI
|
June 14, 1991 |
|
K LAKSHMANAN Vs. GOVT OF TAMIL NADU
|
January 11, 1991 |
|
K M ABDULLAH SAHIB Vs. MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
January 10, 1991 |
|
K M V RAJAGOPAL RAJA Vs. STATE OF TAMIL NADU
|
April 30, 1991 |
|
K MD IQBAL Vs. STATE OF TAMIL NADU
|
April 29, 1991 |
|
K MOHANAKRISHNAN Vs. SEETHA NATARAJAN
|
September 25, 1991 |
|
K MURALIDHARAN Vs. STATE OF TAMIL NADU
|
April 25, 1991 |
|
K MURUGESAN Vs. SECTHALAKSHMI
|
June 18, 1991 |
|
K N SADAGOPAN Vs. STATE
|
January 30, 1991 |
|
K NANDAKUMAR Vs. MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION LTD
|
September 20, 1991 |
|
K O ANGUMANICKAM Vs. JOINT COMMISSIONER II OFFICE OF THE COMMISSIONER OF COMMERCIAL TAXES MADRAS
|
September 30, 1991 |
|
K P FRANCIS Vs. STATE OF TAMIL NADU
|
November 6, 1991 |
|
K P LOGANATHAN Vs. K R S MANX ALIAS K R SUBRAMANIAN
|
December 5, 1991 |
|
K P MURUGESAN Vs. STATE OF TAMIL NADU
|
February 5, 1991 |
|
K P ZAINULABDEEN Vs. TAMIL NADU WAKF BOARD MADRAS
|
September 6, 1991 |
|
K PALANIAPPAN ALIAS K SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
|
January 22, 1991 |
|
K PALANISAMY Vs. STATE: INSPECTOR OF POLICE HASTHAMPATTY POLICE STATION LAW AND ORDER SALEM
|
September 3, 1991 |
|
K PALANISWAMY Vs. STATE
|
December 16, 1991 |
|
K R VENKATACHALAM Vs. STATE OF TAMIL NADU
|
January 9, 1991 |
|
K RAJENDRAN Vs. DIRECTOR PERSONNEL PROJECT AND EQUIPMENT
|
March 6, 1991 |
|
K RAJENDRAN Vs. TAMIL NADU HANDICRAFTS DEVELOPMENT CORPORATION LIMITED
|
January 1, 1991 |
|
K RAMALINGA MUDALIAR AND COMPANY Vs. STATE
|
July 8, 1991 |
|
K RAMANUJA REDDIAR AND ANR Vs. KAMALAMMAL (DIED) AND ORS
|
August 11, 1991 |
|
K S SHAHUL HAMEED Vs. STATE OF TAMIL NADU
|
August 21, 1991 |
|
K S VARKEY Vs. FELLOWSHIP TRADING CORPORATION BY PARTNERS
|
August 5, 1991 |
|
K SELVARAJ Vs. STATE
|
September 23, 1991 |
|
K SWAMINATHA NAICKER Vs. DISTRICT REVENUE OFFICER THANJAVUR
|
July 29, 1991 |
|
K THANGAVEL Vs. UNION OF INDIA
|
November 6, 1991 |
|
K V ANANTHANARAYANAN Vs. K G RADHAKRISHNAN
|
April 22, 1991 |
|
K V KUPPUSWAMY AYYANGAR Vs. STATE OF TAMIL NADU
|
July 13, 1991 |
|
K V KUPPUSWAMY AYYANGAR & ANR Vs. STATE OF TAMIL NADU & ORS
|
July 30, 1991 |
|
K V S S SUBRAMANIAM CHETTIAR Vs. REVENUE DIVISIONAL OFFICER ARANTHANGI
|
September 29, 1991 |
|
K V SUBRAMANIA CHETTIAR Vs. INSPECTOR OF POLICE KATTUMANNARKOIL POLICE STATION
|
July 25, 1991 |
|
K. CHAKKRAPANI Vs. THE PANRUTI AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD., REP BY ITS MANAGING DIRECTOR, VILAMANGALAM ROAD, PANRUTI. A
|
October 22, 1991 |
|
K. RAJAMANICKAM AND ORS. Vs. STATE OF TAMIL NADU,
|
January 3, 1991 |
|
K. SELVAKUMARASWAMI Vs. STATE
|
June 29, 1991 |
|
K. VEERASINGAM Vs. STATE OF TAMIL NADU, REP. BY THE INSPECTOR OF POLICE, PERAVOORANI POLICE STATION, PATTUKOTTAI TALUK
|
July 18, 1991 |
|
K.S. SETHU Vs. P.K. MANIGANDAN
|
December 30, 1991 |
|
KAIRBETTA ESTATES SYNDICATE Vs. STATE OF TAMIL NADU
|
September 23, 1991 |
|
KALAIYARASAN Vs. GNAMBAL ACHI
|
March 25, 1991 |
|
KALAIYARASEE Vs. UNITED INDIA INSURANCE COMPANY LIMITED REGIONAL OFFICE MADRAS
|
September 3, 1991 |
|
KALI Vs. COMMISSIONER OF POLICE MADRAS CITY
|
March 5, 1991 |
|
KALYANIAMMAL Vs. PUNJAB NATIONAL BANK
|
March 6, 1991 |
|
KAMALAM Vs. V GOPAL
|
July 10, 1991 |
|
KAMATCHIAMMAL M Vs. COMMISSIONER OF WEALTH TAX
|
December 16, 1991 |
|
KANAKAVELU Vs. SAIJANRAJ
|
February 13, 1991 |
|
KANCHEEPURAM MUNIGAN SILK WEAVERS CO OPERATIVE PRODUCTION AND SALE SOCIETY KANCHEEPURAM Vs. KANCHEEPURAM MURUGAN SILK WEAVERS CO OP PRODUCTION AND SALE SOCIETY KANCHEEPURAM
|
February 11, 1991 |
|
KANNAN ALIAS KANNAPPAN Vs. STATE OF TAMIL NADU
|
February 27, 1991 |
|
KANTILAL JAIN Vs. UNION OF INDIA
|
November 7, 1991 |
|
KARUPPANA GOUNDER Vs. MARAKKAL
|
March 1, 1991 |
|
KARUPPIYA Vs. KUTTAIKULAM ALIAS PUDUKULAM
|
April 30, 1991 |
|
KASIRAJAN Vs. RAMASAMY NAINAR
|
August 7, 1991 |
|
KAYES CONSTRUCTIONS Vs. UNION OF INDIA
|
November 26, 1991 |
|
KEYARAM HOTELS PVT LTD Vs. CORPORATION OF MADRAS
|
September 27, 1991 |
|
KOTHANDARAMASWAMY DEVASTHANAM Vs. GOPAL NAIDU
|
September 10, 1991 |
|
KOTHARI INDUSTRIAL CORPORATION LTD Vs. K. SHANMUGASUNDARAM
|
July 29, 1991 |
|
KRISHAN BAI Vs. ARTI PRESS
|
June 21, 1991 |
|
KRISHNA RAO Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADRAS
|
April 29, 1991 |
|
KRISHNALAL KHATHRI Vs. STATE
|
October 11, 1991 |
|
KRISHNAMOORTHY Vs. STATE
|
January 8, 1991 |
|
KRISHNAMURTHI G S R Vs. GOVINDASWAMY M INCOME TAX OFFICER
|
June 13, 1991 |
|
KRISHNAN Vs. STATE REP. BY SUB-INSPECTOR OF POLICE, KANDALI POLICE STATION
|
October 22, 1991 |
|
KRISHNASWAMY Vs. INSPECTOR OF POLICE
|
April 23, 1991 |
|
KUDIYAN Vs. B RANGANATHAN
|
January 25, 1991 |
|
KULASEKHARAN S D DR Vs. CONTROLLER OF ESTATE DUTY
|
January 21, 1991 |
|
KUMARI ESTATE WORKERS UNION NAGERCOIL Vs. MODAILE EASWARI ESTATE PONMANAI NAGERCOIL AND
|
February 11, 1991 |
|
L AND T MCNEIL LIMITED Vs. STATE OF TAMIL NADU
|
July 15, 1991 |
|
L KRISHNAN Vs. STATE OF TAMIL NADU
|
April 24, 1991 |
|
L PAULRAJ Vs. DISTRICT EDUCATIONAL OFFICER TANJORE DISTRICT AT TANJORE
|
January 22, 1991 |
|
L RM K NARAYANAN Vs. PUDHUTHOTAM ESTATES LIMITED
|
November 7, 1991 |
|
L S MARTHANDAM Vs. E S I CORPORATION HAVING ITS REGIONAL OFFICE NUNGAMBAKKAM
|
October 22, 1991 |
|
L SUNDARARAJAN Vs. STATE OF TAMIL NADU
|
March 8, 1991 |
|
L. KUPPURAJ Vs. SUB-INSPECTOR OF POLICE (CRIMES) PODANUR, COIMBATORE DIST.
|
August 27, 1991 |
|
LAKSHMI Vs. THE STATE OF TAMILNADU, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, MADRAS-9 AND
|
October 21, 1991 |
|
LAKSHMI Vs. SUB INSPECTOR OF POLICE NAGAMALAI PUDUKOTTAI POLICE STATION MADURAI DT
|
April 10, 1991 |
|
LAKSHMI AMMAL Vs. ASSISTANT COMMISSIONER LAND REFORMS VILLUPURAM
|
January 7, 1991 |
|
LAKSHMI MACHINE WORK LIMITED Vs. UNION OF INDIA
|
April 10, 1991 |
|
LAKSHMIKANTHAN Vs. THIRUVENGADAM
|
September 24, 1991 |
|
LEO CANDLES Vs. INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE CHEMICAL INDUSTRIES WING GUINDY MADRAS
|
September 6, 1991 |
|
LITTLE BROTHERS OF THE OPPRESSED Vs. GOVERNMENT OF INDIA
|
April 10, 1991 |
|
LOYAL TEXTILE MILLS LIMITED Vs. ALLENBERG COTTON COMPANY
|
October 3, 1991 |
|
M ARUMUGAM Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
|
December 10, 1991 |
|
M B VEDA @ VEDAVALLI Vs. P S KUPPUSAMY
|
February 25, 1991 |
|
M CHAINRAJ Vs. SULOCHANA C DANIEL
|
February 8, 1991 |
|
M CHANDRAN Vs. EXCISE OFFICER ARAKKONAM TOWN ARAKKONAM
|
August 7, 1991 |
|
M CHOKKALINGAM Vs. STATE OF TAMIL NADU
|
June 18, 1991 |
|
M D GOVINDARAJAN Vs. STATE OF TAMIL NADU
|
October 29, 1991 |
|
M D SUGABANAN Vs. FAROOK COMMERCIAL CORPORATION
|
September 16, 1991 |
|
M ELUMALAI Vs. DEVI ALIAS PERUNDEVI
|
August 16, 1991 |
|
M JAYASUDHA Vs. UNIVERSITY OF MADRAS
|
March 11, 1991 |
|
M K CHANDRAKANTH Vs. M/S APPAN BETELNUT COMPANY
|
January 22, 1991 |
|
M K S ABUBACKAR Vs. UNION OF INDIA
|
March 22, 1991 |
|
M KANNAN Vs. DIRECTOR GOVERNMENT CINCHONA DEPARTMENT UDHAGAMANDALAM THE NILGIRIS
|
March 19, 1991 |
|
M KASIRAJAN Vs. STATE OF TAMIL NADU
|
October 1, 1991 |
|
M LAKSHMIAMMAL Vs. K T T RAMALINGAM CHETTIAR
|
October 4, 1991 |
|
M MAHADEVAN PILLAI Vs. VEDAVALLI AMMAL
|
June 13, 1991 |
|
M MARIMUTHU Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA
|
August 27, 1991 |
|
M MOHAMED ABDUL KHADER MEERAN Vs. K KANNAN
|
July 12, 1991 |
|
M PALANI BABA Vs. STATE OF TAMIL NADU
|
October 31, 1991 |
|
M PALANICHAMY Vs. MUTHIAB PILLAI
|
October 30, 1991 |
|
M PARASMULL CHARIDA Vs. MAHENDRA DADHA
|
May 7, 1991 |
|
M R ELECTRONIC COMPONENTS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
February 12, 1991 |
|
M RAJAGOPALA IYER Vs. TOP IN TOWN DRY CLEANERS MADRAS 24
|
August 7, 1991 |
|
M RANKA Vs. HONBLE THE CHIEF JUSTICE OF TAMIL NADU HIGH COURT MADRAS
|
March 13, 1991 |
|
M S Vs. SAMIKALAI NADAR (HUF) V DEPUTY COMMISSIONER OF WEALTH-TAX
|
January 10, 1991 |
|
M V ARUNACHALAM Vs. TAMIL NADU POLLUTION CONTROL BOARD MADRAS
|
January 25, 1991 |
|
M VENKATASWAMY Vs. MARUDAPURSHPAM
|
November 7, 1991 |
|
M. KRISHNAKUMAR Vs. TAMIL SELVI
|
October 22, 1991 |
|
M. KRISHNARAJ Vs. THE STATE
|
July 7, 1991 |
|
M. RAMACHANDRAN PILLAI Vs. THE EXECUTIVE OFFICER, KUMARAPURAM TOWN PANCHAYAT, KANYAKUMARI DT.
|
February 4, 1991 |
|
M.K. CHANDRAKANTH Vs. M.K. KANNAN
|
November 6, 1991 |
|
MADANLAL STEEL INDUSTRIES LIMITED Vs. UNION OF INDIA
|
August 21, 1991 |
|
MADASAMI CHETTIAR Vs. RAJESWARI
|
October 22, 1991 |
|
MADRAS ALUMINIUM CO. LTD., METTUR DAM Vs. LABOUR COURT, COIMBATORE & ANR.
|
October 21, 1991 |
|
MADRAS CITIZENS PROGRESSIVE COUNCEL Vs. SECRETARY TO GOVT OF TAMIL NADU
|
January 17, 1991 |
|
MADURAI CITY MUNICIPAL CORPORATION MADURAI Vs. DAIZY EBEENSAZAR ANNAMMAL SECRETARY OF THE SCHOOL MID DAY MEALS CENTRE FOR THE TWO SCHOOLS VIZ RAJA DHANALAKSHMI MIDDLE SCHOOL AND L V BALUSAMI IYER
|
January 22, 1991 |
|
MAHABOOB BATCHA Vs. STATE
|
August 29, 1991 |
|
MAHABOOB BEE Vs. STATE
|
February 1, 1991 |
|
MAHALAKSHMI SPINNERS Vs. STATE OF TAMIL NADU
|
October 8, 1991 |
|
MAHESWARI Vs. STATE
|
July 2, 1991 |
|
MAN MOHAN CHOPRA Vs. RAVI PRAKASH
|
August 29, 1991 |
|
MANAGEMENT OF M/S AIR FRANCE NEW DELHI Vs. DEPUTY COMMISSIONER OF LABOUR
|
September 16, 1991 |
|
MANAGER DOARS TRANSPORT P LTD Vs. CANARA BANK
|
September 24, 1991 |
|
MANAGING DIRECTOR, ANNAI SATHYA TRANSPORT CORPORATION LTD. Vs. P. SARASWATHI
|
February 20, 1991 |
|
MANICKAM Vs. STATE OF TAMIL NADU
|
April 23, 1991 |
|
MANOJ AND Vs. STATE OF TAMIL NADU
|
November 8, 1991 |
|
MANORANJITHAM Vs. T S GANGABAI KALAIVANI INDUSTRIAL TRADERS
|
March 22, 1991 |
|
MARAPPA GOUNDER Vs. CHENNIMALAI GOUNDER
|
November 29, 1991 |
|
MARIAPRAKASAM Vs. MARIA MATHALASAL DIED
|
August 26, 1991 |
|
MARIMUTHU Vs. STATE
|
December 11, 1991 |
|
MARIYAYEE ALIAS RAJALAKSHMI AMMAL Vs. M BASHEER
|
November 8, 1991 |
|
MARSHALL SONS AND CO INDIA LIMITED Vs. INCOME TAX OFFICER
|
June 10, 1991 |
|
MARY VANITHA Vs. BABU ROYAN
|
July 24, 1991 |
|
MATHI INDUSTRIES Vs. DEPUTY COMMERCIAL TAX OFFICER PERAMBUR I ASSESSMENT CIRCLE
|
April 23, 1991 |
|
MD. ALI JAN SAHIB Vs. STATE OF TAMIL NADU BY ITS SECRETARY TO GOVERNMENT HOME DEPARTMENT (SPECIAL CELL), MADRAS AND ORS.
|
February 26, 1991 |
|
MEENAKSHI MILLS LIMITED THIRUPARANKUNDRAM ROAD MADURAI Vs. MADRAS CITIZENS PROGRESSIVE COUNCIL
|
July 25, 1991 |
|
MEHARUNNISA BI Vs. NARAYANAVELU
|
July 15, 1991 |
|
MEHRUNNISA Vs. COMMISSIONER OF POLICE
|
March 13, 1991 |
|
MEHTA B M Vs. STATE OF TAMIL NADU
|
September 25, 1991 |
|
METAL BOX INDIA LIMITED Vs. STATE OF TAMIL NADU
|
November 6, 1991 |
|
MINOR RAMKUMAR Vs. GOVERNMENT OF TAMIL NADU
|
December 3, 1991 |
|
MISS T N CHANDRA Vs. SOUTH INDIA CORPORATION (AGENCIES) LIMITED
|
February 13, 1991 |
|
MODERN STEEL INDUSTRIES Vs. UNION OF INDIA
|
April 10, 1991 |
|
MOHAMED IBRAHIM Vs. CHELLAMMAL
|
January 23, 1991 |
|
MOHAMMED BUHARI Vs. RAMAMMADUNNIA ALIAS RAMADUNNISSA
|
June 15, 1991 |
|
MOHAMMED RAFFI Vs. STATE
|
January 22, 1991 |
|
MOHAN BREWERIES AND DISTILLERIES LTD Vs. STATE OF TAMIL NADU
|
July 2, 1991 |
|
MOHD BUHARI Vs. RAHAMATHUNISSA
|
April 24, 1991 |
|
MOHINI PHILIP Vs. UNION OF INDIA
|
December 12, 1991 |
|
MOUNT PLAZA BUILDERS PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY
|
August 2, 1991 |
|
MUNIAMMAL Vs. VENKITAMMAL
|
December 20, 1991 |
|
MUNIANDI Vs. STATE
|
January 23, 1991 |
|
MURALI MATCH WORKS Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL
|
August 2, 1991 |
|
MURUGAN Vs. CHIDAMBARAM PILLAI
|
April 4, 1991 |
|
MURUGESAN Vs. COMMISSIONER PUDUKOTTAI MUNICIPALITY PUDUKOTTAI
|
February 21, 1991 |
|
MURUGESAN Vs. UNION OF INDIA
|
February 20, 1991 |
|
MUTHUSAMY Vs. UNION TERRITORY OF PONDICHERRY
|
February 8, 1991 |
|
MYSORE CHEMICAL SUPPLIES Vs. STATE OF TAMIL NADU
|
April 2, 1991 |
|
N ARULDHAS Vs. K GOPINATHAN NAIR
|
March 12, 1991 |
|
N BABU JANARDHANAM Vs. OFFICIAL LIQUIDATOR GOLDEN CINE STUDIOS P LIMITED
|
December 4, 1991 |
|
N GOVINDARAJAN Vs. INDIAN OVERSEAS BANK PONDICHERRY
|
June 11, 1991 |
|
N JANAKI Vs. S JAYALATCHUMI
|
November 3, 1991 |
|
N K PALASINGRI Vs. PALANIAMMAL
|
January 4, 1991 |
|
N K S M SHAHUL HAMEED Vs. MOHAMED IBRAHIM
|
April 22, 1991 |
|
N K S M SHAHUL HAMEED Vs. MOHAMMED IBRAHIM
|
September 6, 1991 |
|
N KRISHNAMOORTHY Vs. N M A R H RAMASWAMY CHETTIAR DIED P S V SEVUGAN CHETTIAR
|
July 10, 1991 |
|
N LAKSHMANAN Vs. TAMIL NADU ELECTRICITY BOARD
|
September 9, 1991 |
|
N MEENAKSHISUNDARAM ADVOCATE ARBITRATOR VIII B HIGH COURT CHAMBERS MADRAS Vs. SOUTH INDIA CORPORATION P LTD
|
May 14, 1991 |
|
N N SUBRAMANIAM Vs. STATE OF TAMIL NADU
|
October 23, 1991 |
|
N PALANISAMY Vs. C RATHINASAMI
|
August 22, 1991 |
|
N PANDIA NADAR AND SONS Vs. UNION OF INDIA
|
November 22, 1991 |
|
N R ABDUL AZEEZ Vs. E SUNDARESA CHETTIAR
|
January 10, 1991 |
|
N RAMAN Vs. PRESIDING OFFICER LABOUR COURT PONDICHERRY AT KARAIKAL
|
July 19, 1991 |
|
N S GOPALRAM Vs. S L MAHESWARI
|
January 11, 1991 |
|
N S RAJAGOPAL Vs. OFFICIAL LIQUIDATOR PURASAWALKAM HINDU SANTHATHA SANGA NIDHI LIMITED
|
December 11, 1991 |
|
N SABAPATHY Vs. PATTAMMAL
|
April 5, 1991 |
|
N SIVADASAN Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT-
|
September 20, 1991 |
|
N SRIPADMANABHA NADAR Vs. P RAMALINGA NADAR
|
February 15, 1991 |
|
N SUBRAMANIAM Vs. STATE OF TAMIL NADU
|
November 12, 1991 |
|
N VENKATESAN Vs. DEPUTY GENERAL MANAGER TELE COMMUNICATIONS ERODE
|
March 7, 1991 |
|
N W RAVICHANDRAN Vs. VELLAIYAPPAN
|
November 4, 1991 |
|
N.S. VENKATESAN Vs. SIVAKAMI
|
August 2, 1991 |
|
NACHAYEE AMMAL Vs. PICHAIMUTHU
|
November 12, 1991 |
|
NAGENDRAN SERVAI Vs. BALAKRISHNAN SERVAI
|
April 24, 1991 |
|
NAIFFA Vs. CENTRAL BOARD OF SECONDARY EDUCATION NEW DELHI
|
July 12, 1991 |
|
NALLATHAMBI KOUNDCR Vs. GOPALAKRISHNA KOUNDCR
|
January 17, 1991 |
|
NALLATHAMBI UDAYAR DIED Vs. JAYARAMAN
|
December 18, 1991 |
|
NALLAYA GOUNDER Vs. THIRUVENGADAM
|
August 5, 1991 |
|
NARAMMAL DIED Vs. KANTHAMANI
|
December 31, 1991 |
|
NARESH M MEHTA Vs. APPROPRIATE AUTHORITY
|
January 10, 1991 |
|
NATARAJA STORES Vs. STATE OF TAMIL NADU
|
July 24, 1991 |
|
NATARAJA VIRUDHULAR Vs. M MAHALINGAM
|
July 15, 1991 |
|
NATARAJAN Vs. DISTRICT REVENUE OFFICER AND REVISION AUTHORITY THANJAVUR
|
September 19, 1991 |
|
NATARAJAN Vs. STATE
|
October 25, 1991 |
|
NATARAJSWAMY Vs. GNENAMBAL ABRAHAM
|
January 9, 1991 |
|
NATESAN PILLAI Vs. SETHUMANI AMMAL
|
August 7, 1991 |
|
NATIONAL CO OPERATIVE SUGAR MILLS LIMITED Vs. UNION OF INDIA
|
November 19, 1991 |
|
NATIONAL ENGINEERING COMPANY P LIMITED Vs. STATE OF TAMIL NADU
|
February 19, 1991 |
|
NATIONAL INDIA TEXTILES KARUR A PARTNERSHIP FIRM DULY REGISTERED UNDER THE INDIAN PARTNERSHIP ACT Vs. K N NATESAN
|
October 10, 1991 |
|
NATIONAL INSURANCE CO. LTD Vs. GANESAN
|
February 13, 1991 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAMACHANDRAN
|
October 1, 1991 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NATARAJAN
|
March 12, 1991 |
|
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. STATE OF TAMIL NADU
|
July 31, 1991 |
|
NESAMONY TRANSPORT CORPORATION Vs. KOCHAMMAL
|
October 22, 1991 |
|
NEW AMBADI ESTATES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
March 25, 1991 |
|
NEW INDIA ASSURANCE CO LIMITED Vs. D KAMALAM
|
June 11, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. V PAUL SRIDHARAN
|
August 5, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. LAKSHMI
|
February 13, 1991 |
|
NEW INDIA ASSURANCE CO TUTICORIN Vs. MEENAL
|
December 20, 1991 |
|
NEYVELI LIGNITE CORPORATION LIMITED Vs. STATE OF TAMIL NADU
|
April 11, 1991 |
|
O N A NAGAMANI CHETTIAR DIED Vs. SHANMUGHAM FINANCE COMPANY
|
October 28, 1991 |
|
OFFICIAL ASSIGNEE HIGH COURT MADRAS Vs. INSPECTOR GENERAL OF REGISTRATION ANDHRA PRADESH HYDERABAD
|
September 23, 1991 |
|
OM PRAKASH GUPTA Vs. SUB INSPECTOR OF POLICE
|
June 21, 1991 |
|
ONONDAGA AGRA INVESTMENTS P LTD Vs. EXECUTIVE OFFICER KODAIKANAL TOWNSHIP KODAIKANAL
|
September 13, 1991 |
|
ORIENTAL INSURANCE CO LTD Vs. RAJAMANI
|
February 26, 1991 |
|
OSWAL WOOLLEN MILLS LIMITED Vs. COLLECTOR OF CUSTOMS
|
November 11, 1991 |
|
P A AMEERAJAN SAHIB Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE
|
September 30, 1991 |
|
P A K A SHAHUL HAMID Vs. A ABDUL RASHID KHAN DIED
|
August 19, 1991 |
|
P A S SYED MOHIDEEN Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE NEW DELHI
|
January 29, 1991 |
|
P ANDREE Vs. TAMIL NADU MEDICAL COUNCIL
|
July 24, 1991 |
|
P C BALARAMARAJA Vs. STATE OF TAMIL NADU
|
February 25, 1991 |
|
P C POCKER Vs. STATE
|
October 25, 1991 |
|
P CHINNASAMY Vs. TAMIL NADU ELECTRICITY BOARD
|
February 14, 1991 |
|
P JASEEN BEEVI Vs. UNION OF INDIA
|
July 29, 1991 |
|
P JEYAPAL Vs. GOVERNOR OF TAMIL NADU
|
October 8, 1991 |
|
P K RAMAKRISHNAN Vs. TAMIL NADU ELECTRICITY BOARD
|
August 21, 1991 |
|
P K S BADRUDEEN Vs. JOINT SECT TO GOVT OF INDIA MINISTRY OF FINANCE
|
April 25, 1991 |
|
P L V GIRI Vs. A SUBRAMANIAM
|
December 9, 1991 |
|
P MANOGARANE SECRETARY THE PONDICHERRY BAR ASSOCIATION PONDICHERRY Vs. UNION OF INDIA UNION TERRITORY OF PONDICHENY
|
January 21, 1991 |
|
P MANSOOR MOHAMMED ALI JINNAH Vs. UNION OF INDIA
|
August 23, 1991 |
|
P MUTHUKRISHNAN Vs. MANAGEMENT OF CENTRAL CINEMA, DINDIGUL
|
December 6, 1991 |
|
P N SUBRAMANIAM Vs. P C CHADAGA ASSISTANT COMMISSIONER OF INCOME TAX
|
September 23, 1991 |
|
P PALANIAPPAN Vs. THIRUPURAM
|
April 26, 1991 |
|
P PON KAILASAM SARASWATHI NARAYANAN COLLEGE PERUNGUDI MADURAI Vs. SECRETARY SARASWATHI NARAYANAN COLLEGE PERUNGUDI MADURAI
|
September 23, 1991 |
|
P PONNIAH Vs. ESTATE OFFICER SOUTHERN RAILWAY MADURAI
|
February 11, 1991 |
|
P PREMA Vs. K ARUMUGHAM CHETTIAR
|
February 22, 1991 |
|
P R VITTAL DIRECTOR M S NAVADURGHA FOOD PRODUCTS P LTD COIMBATORE Vs. FOOD INSPECTOR CHINNA SALEM TOWN PANCHAYAT Ï¿½ CHINNA SALEM SOUTH ARCOT DISTRICT
|
February 7, 1991 |
|
P RAJAPPA Vs. FAREEDA BEEVI
|
January 18, 1991 |
|
P RAMACHANDRAN Vs. A DAKSHINAMURTHY
|
February 21, 1991 |
|
P SEKAR Vs. STATE
|
October 28, 1991 |
|
P SOMASUNDARAM Vs. A PONNUSAMY
|
September 17, 1991 |
|
P SRINIVASAN Vs. SUSEELABAI
|
June 26, 1991 |
|
P THINAGARAN Vs. STATE
|
June 13, 1991 |
|
P THULASIDAS Vs. K VASANTHAKUMARI
|
January 3, 1991 |
|
P V VIJAYKUMAR Vs. COMMISSIONER DHARMAPURI MUNICIPALITY
|
June 11, 1991 |
|
P. LOGANATHAN Vs. INSPECTOR OF POLICE
|
December 9, 1991 |
|
P. RAJENDRAN Vs. THE STATE OF TAMIL NADU REPRESENTED BY ITS SPECIAL COMMISSIONER & SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, MADRAS-9 AND
|
November 1, 1991 |
|
P.M. ALAGAPPAN Vs. THE ASST. COLLECTOR OF CENTRAL EXCISE
|
April 12, 1991 |
|
PALANIAMMAL Vs. CHINNAMMAL
|
June 12, 1991 |
|
PARAG CORPORATION Vs. UNION OF INDIA
|
April 26, 1991 |
|
PAUL DURAI ALIAS PERUMAL MANAGING PARTNER M/S KUMARI MINERALS KANYAKUMARI DISTRICT Vs. STATE OF TAMIL NADU
|
April 3, 1991 |
|
PAUL PANDI Vs. STATE OF TAMIL NADU
|
March 6, 1991 |
|
PENTASIA CHEMICALS LTD Vs. SECRETARY PENTASIA PATTALI THOZHIL SANGAM
|
April 11, 1991 |
|
PERARIVALAN Vs. DIRECTOR OF CENTRAL BUREAU OF INVESTIGATION MADRAS
|
July 29, 1991 |
|
PERARIVALAN Vs. DIRECTOR OF CENTRAL BUREAU OF INVESTIGATION
|
October 11, 1991 |
|
PERIASAMY MINOR Vs. GOVERNMENT OF TAMIL NADU
|
June 11, 1991 |
|
PERIYAKARUPPAN Vs. STATE OF TAMIL NADU
|
November 22, 1991 |
|
PERIYANNA GOUNDER Vs. STATE OF TAMIL NADU
|
October 1, 1991 |
|
PETER Vs. S YESUDHAS
|
September 20, 1991 |
|
PETHANNA AQUA PIPES Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
December 5, 1991 |
|
PICHAI CHETTY Vs. N K MUTHUKRISHNAN
|
September 7, 1991 |
|
PIONEER SPORTS INDIA PVT LTD Vs. STATE OF TAMIL NADU
|
August 12, 1991 |
|
PL CT SP SUBRAMANIAN CHETTIAR Vs. MEENAKSHI ACHI
|
October 24, 1991 |
|
PONNAIYAN Vs. STATE
|
January 9, 1991 |
|
PONNUSWAMY Vs. STATE
|
December 4, 1991 |
|
PONNUSWAMY Vs. SACHIDANANDAM PILLAI DEED
|
April 30, 1991 |
|
PREMIER PAPER PRODUCTS Vs. SUPERINTENDENT OF CENTRAL EXCISE COIMBATORE
|
September 6, 1991 |
|
PROTCHEM INDUSTRIES INDIA LTD Vs. UNION BROS INDUSTRIES INC
|
May 7, 1991 |
|
PROVISIONAL LIQUIDATOR RAMAKRISHNA INDUSTRIES Vs. WORKERS JOTHI MILLS
|
December 18, 1991 |
|
PUSHPAM Vs. NIRMALA
|
January 30, 1991 |
|
R ANTONY DOSS Vs. STATE OF TAMIL NADU
|
August 16, 1991 |
|
R C MUNIAPPAN Vs. D KRISHNA PILLAI
|
February 7, 1991 |
|
R DEVENDRAN Vs. STATE OF TAMIL NADU
|
October 25, 1991 |
|
R DURAIRAJ Vs. SEETHALAKSHMIAMMAL
|
April 19, 1991 |
|
R GOPALAKRISHNAN Vs. SYNDICATE BANK
|
December 16, 1991 |
|
R GOVINDARAJAN Vs. DEVAKI AMMAL
|
January 11, 1991 |
|
R JAYALAKSHMI Vs. RASHIDA
|
October 22, 1991 |
|
R JEEVANANDAM Vs. STATE OF TAMIL NADU
|
February 15, 1991 |
|
R KANIPPANNAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
October 3, 1991 |
|
R KANNAIYAN Vs. ASSISTANT TOWNSHIP ADMINISTRATION T A DEPARTMENT NEYELI LIGNITE CORPORATION NEYVELI 1
|
August 19, 1991 |
|
R KRISHNAMOORTHY Vs. J CHANDRASEKARAN
|
December 20, 1991 |
|
R LOKESWARI Vs. STATE OF TAMIL NADU
|
November 19, 1991 |
|
R MANONMANI Vs. KALIAMURTHI
|
October 22, 1991 |
|
R N BHUVA Vs. S V RANGASWAMY AND ANOTHER
|
April 2, 1991 |
|
R PANNERSELVAM Vs. STATE
|
July 16, 1991 |
|
R PAPPAMMAL Vs. GOVERNMENT OF TAMIL NADU
|
October 28, 1991 |
|
R PONNUSAMY Vs. REGISTRAR ANNA UNIVERSITY
|
October 24, 1991 |
|
R R GOPAL ALIAS RAJAGOPAL Vs. INSPECTOR OF POLICE CB CID MADRAS
|
September 20, 1991 |
|
R RAJASEKARAN Vs. UNIVERSITY OF MADRAS
|
September 5, 1991 |
|
R RAMANATHAN CHETTIAR Vs. M C MANICKAM PILLAI
|
September 4, 1991 |
|
R RATHINAM Vs. KAMALA VAIDURIAM
|
April 23, 1991 |
|
R S BALARAMAN Vs. STATE OF TAMIL NADU
|
July 4, 1991 |
|
R S VENKATACHALAPATHY VENGAIAH Vs. STATE OF TAMIL NADU
|
July 10, 1991 |
|
R SEKAR Vs. NARAYANAN
|
September 2, 1991 |
|
R SHANMUGHA SUNDARAM Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
June 20, 1991 |
|
R SILUMBAYAMMAL Vs. STATE OF TAMIL NADU
|
January 8, 1991 |
|
R SOURIRAJAN Vs. DISTRICT REGISTRAR THANJAVUR
|
December 4, 1991 |
|
R THIRUPPATHY Vs. REGISTRAR HIGH COURT MADRAS 104
|
September 23, 1991 |
|
R VENKATASWAMY NAIDU Vs. DIRECTOR ENFORCEMENT DIRECTORATE NEW DELHI
|
January 11, 1991 |
|
R. KALIAMURTHY AND TWO OTHERS Vs. SELLAMMAL AND TWO OTHERS
|
November 13, 1991 |
|
R.V.S. TEXTILES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
January 21, 1991 |
|
RABINDRA NATH Vs. P A PADMANABHAN
|
December 4, 1991 |
|
RAGHAVENDRA ENTERPRISES Vs. UNION OF INDIA
|
August 14, 1991 |
|
RAJA THEATRE COIMBATORE Vs. SELVAM FINANCIERS
|
February 1, 1991 |
|
RAJAGOPAL VANDAIYAR AND SONS Vs. JOSEPH NADAR
|
August 23, 1991 |
|
RAJALAKSHMI INDUSTRIES Vs. STATE OF TAMIL NADU
|
July 10, 1991 |
|
RAJAM AMMAL Vs. P K PILLAI
|
February 20, 1991 |
|
RAJAN Vs. STATE OF TAMIL NADU
|
October 31, 1991 |
|
RAJARATHINAM TRANSPORTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 4, 1991 |
|
RAJESWAR Vs. STATE
|
February 5, 1991 |
|
RAJU NAICKER Vs. ANANTHAKRISHNA NAICKER
|
August 13, 1991 |
|
RAKKAMMAL Vs. P R MEYAPPAN AMBALAM
|
March 21, 1991 |
|
RAMACHANDRA EDUCATIONAL AND HEALTH TRUST Vs. STATE OF TAMIL NADU
|
April 5, 1991 |
|
RAMACHANDRAN Vs. VALLIAMMAL
|
February 14, 1991 |
|
RAMACHARY C S LATE Vs. COMMISSIONER OF WEALTH TAX
|
January 23, 1991 |
|
RAMAKRISHNA LUNCH HOME Vs. STATE OF TAMIL NADU
|
July 18, 1991 |
|
RAMALINGA CHETTIAR Vs. PAPATHI AMMAL ALIAS SAMPOORANAMMAL
|
February 5, 1991 |
|
RAMALINGAM Vs. DISTRICT REVENUE OFFICER THANJAVUR DIST
|
February 19, 1991 |
|
RAMALINGAM Vs. DHANAM AND 3 OTHERS
|
October 31, 1991 |
|
RAMAMOORTHY Vs. RAMACHANDRAN
|
September 19, 1991 |
|
RAMAN Vs. STATE
|
July 12, 1991 |
|
RAMASAMY Vs. TULAJABAI AMMAL
|
August 21, 1991 |
|
RAMASUNDARAM Vs. RAKKAMMAL
|
October 7, 1991 |
|
RAMOTHER AND CO Vs. RAMESHCHANDRA SURESCHANDRA AND CO
|
February 20, 1991 |
|
RANGA INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
February 12, 1991 |
|
RANGANAYAKI AMMAL Vs. STATE OF TAMIL NADU
|
July 10, 1991 |
|
RANI WASTE PAPERS Vs. STATE OF TAMIL NADU
|
September 3, 1991 |
|
RATHINAM Vs. PAVATHAL
|
July 24, 1991 |
|
RATHNA MOVIES Vs. MUTHU ENTERPRISES MADRAS 14 CINE INDIA MADRAS
|
July 22, 1991 |
|
RAVI Vs. STATE OF TAMIL NADU
|
June 28, 1991 |
|
RAVI PETROLEUM PRODUCTS Vs. STATE OF TAMIL NADU
|
August 20, 1991 |
|
RAVICHANDRAN Vs. MARIYAMMAL
|
February 8, 1991 |
|
RAY INDIA LIMITED Vs. PICKER X STATE OF TAMIL NADU
|
September 9, 1991 |
|
RE : ADHAM Vs. IN RE : ADHAM
|
February 7, 1991 |
|
REAL INDUSTRY Vs. STATE OF TAMIL NADU
|
July 18, 1991 |
|
RELIANCE MOTOR COMPANY PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
April 12, 1991 |
|
RMO ELECTRIC MADRAS MANUFACTURING Vs. COLLECTOR OF CENTRAL EXCISE
|
July 31, 1991 |
|
RMOFOAM INDUSTRIES PRIVATE LIMITED Vs. STATE OF TAMIL NADU AND VICE VERSA
|
August 12, 1991 |
|
ROHAYYA BEEVI Vs. C VARADARAJULU NAIDU DIED
|
August 5, 1991 |
|
RUKUMANI DEVI BALASINGAM Vs. JOINT SECRETARY TO GOVT OF INDIA MINISTRY OF FINANCE DEPT OF REVENUE
|
March 27, 1991 |
|
RUTH ANNAMALAI Vs. VALLIAMMAI ACHI
|
March 21, 1991 |
|
S A BABU Vs. STATE
|
July 18, 1991 |
|
S A KUPPAMMAL Vs. PARTHASARATHY ALIAS GOVINDASWAMY DIED
|
April 5, 1991 |
|
S A KUPPAMMAL Vs. PARTHASARATHY alias GOVINDASWAMY DIED
|
October 4, 1991 |
|
S ANBARASAN Vs. UNIVERSITY OF MADRAS
|
September 17, 1991 |
|
S B STEEL INDUSTRIES Vs. UNION OF INDIA
|
April 10, 1991 |
|
S BALASUBRAMANIAN Vs. SPECIAL TAHSILDAR LA III MARAIMALAI NAGAR KATTANGULATHUR CHINGLCPUT DISTRICT
|
August 13, 1991 |
|
S BOSE Vs. SECRETARY TO THE GOVERNMENT OF TAMILNADU HOUSING AND URBAN DEVELOPMENT DEPARTMENT FORT ST GEORGE MADRAS 9
|
September 9, 1991 |
|
S CHELLADURAI NADAR Vs. STATE OF TAMIL NADU
|
August 2, 1991 |
|
S CHELLAMMAL Vs. SPECIAL TAHSILDAR LAND ACQUISITION NEIGHBOURHOOD SCHEME ANBU MEDICALS BUILDINGS WEST GREAT COTTON ROAD TUTICORIN
|
December 17, 1991 |
|
S D PONNUSWAMY MUDALIAR Vs. S K SOMASUNDARAM
|
June 28, 1991 |
|
S DEIVASIGAMANI Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
|
April 8, 1991 |
|
S GOVINDARAJ Vs. K R RAMAMANI
|
June 28, 1991 |
|
S H JIFFRI KAREEM Vs. ADDL DIRECTOR ENFORCEMENT DIRECTORATE MADRAS
|
October 5, 1991 |
|
S H JIFFRI KAREEM Vs. ADDL DIRECTOR ENFORCEMENT DIRECTORATE MADRAS
|
October 25, 1991 |
|
S JAYARAMAN Vs. GOVERNMENT OF TAMIL NADU
|
February 15, 1991 |
|
S K BABU SYED Vs. A ZUBAIDA BEE
|
February 13, 1991 |
|
S K JAGANNATHAN Vs. A K RAMAMOORTHY
|
October 4, 1991 |
|
S K RAJAPANDIAN Vs. A KESAVAN
|
June 19, 1991 |
|
S KANNAN Vs. M/S RAJ CORPORATION
|
March 25, 1991 |
|
S KRISHNAMURTHY Vs. UNION TERRITORY OF PONDICHERRY
|
August 1, 1991 |
|
S KURSHID BEGUM ALIAS BASU Vs. S AJARAM BI ALIAS S HAZARAM BIBI
|
September 20, 1991 |
|
S M K SONS Vs. STATE OF TAMIL NADU
|
April 1, 1991 |
|
S M ZIADDIN Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1991 |
|
S MANICKAM Vs. MADURAI CORPORATION THROUGH ITS EXECUTIVE AUTHORITY THE COMMISSIONER MADURAI
|
August 14, 1991 |
|
S MOSES RAJAIAH Vs. GOVERNMENT OF TAMIL NADU
|
July 29, 1991 |
|
S MURUGESAN Vs. BANK OF TAMIL NADU LTD
|
August 13, 1991 |
|
S MUTHUSWAMY Vs. CHIEF ENGINEER/CONSTRUCTION WORKS BRANCH SOUTHERN RAILWAY MADRAS
|
March 22, 1991 |
|
S MUTHUSWAMY Vs. CHIEF ENGINEER CONSTRUCTION WORKS BRANCH SOUTHERN RAILWAY MADRAS
|
October 4, 1991 |
|
S N GURUMURTHY Vs. STATE OF TAMIL NADU
|
October 1, 1991 |
|
S N MUTHUSAMY Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
|
February 21, 1991 |
|
S N R SONS CHARITABLE TRUST COIMBATORE Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION COIMBATORE
|
October 30, 1991 |
|
S P GOVINDARAJ Vs. A PALANIAPPAN
|
October 1, 1991 |
|
S P K MANICKAVASAGAM Vs. SPECIAL TAHSILDAR L A ARUPPUKOTTAI
|
August 27, 1991 |
|
S P PADMAVATHI Vs. STATE OF TAMIL NADU
|
July 24, 1991 |
|
S P V RAMASWAMY Vs. STATE OF TAMIL NADU
|
July 10, 1991 |
|
S PALANISWAMY Vs. JANARDHANA MILLS LIMITED
|
March 18, 1991 |
|
S PANDIAN Vs. PRINCIPAL THIRU VI KA GOVERNMENT ARTS COLLEGE THIRUVARUR
|
July 29, 1991 |
|
S PRASANNA Vs. R VIJAYALAKSHMI
|
September 13, 1991 |
|
S RAJA LAKSHMI Vs. GOVERNMENT OF TAMIL NADU
|
July 9, 1991 |
|
S RAJESWARAN Vs. STATE
|
April 30, 1991 |
|
S RAJU PILLAI Vs. PARAMASIVAM
|
February 26, 1991 |
|
S RATHINAM Vs. STATE OF TAMIL NADU
|
March 25, 1991 |
|
S SAROJINI Vs. NUNGAMBAKKAM SASWATHA DHANARAKSHAKA NIDHI LTD
|
August 30, 1991 |
|
S SHANMUGHANATHAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD ANNA NAGAR DIVISION MADRAS
|
February 14, 1991 |
|
S SRINIVASAGAM Vs. REGISTRAR HIGH COURT MADRAS
|
January 23, 1991 |
|
S THANGARAJ Vs. REGISTRAR OF HIGH COURT HIGH COURT MADRAS
|
February 11, 1991 |
|
S THANGARAJ Vs. REGIONAL DIRECTOR REGIONAL METEOROLOGICAL CENTRE NUNGAMBAKKAM MADRAS
|
September 17, 1991 |
|
S V S OIL MILLS REGISTERED PARTNERSHIP FIRM Vs. S V SIVALINGA NADAR AND SONS
|
November 13, 1991 |
|
S V SIVALINGAM Vs. TAMIL NADU
|
January 24, 1991 |
|
S VELUCHAMY NADAR Vs. DIRAVIA NADAR
|
March 5, 1991 |
|
S. MOSES RAJAIAH & ORS. Vs. GOVT. OF T.N. (REPRESENTED BY COMMISSIONER & SECY. LABOUR AND EMPLOYMENT DEPARTMENT) & ANR.
|
September 22, 1991 |
|
S. NARESH Vs. UNION OF INDIA (UOI)
|
August 23, 1991 |
|
S. RANGASAMY AND OTHERS Vs. SEETHALAKSHMI AND OTHERS
|
July 17, 1991 |
|
S. SIVAPERUMAL Vs. B. GOPAL
|
April 18, 1991 |
|
S. SUBASH BABU Vs. STATE
|
February 22, 1991 |
|
S.K. JAGANATHAN Vs. STATE
|
August 2, 1991 |
|
S.P.T. KARUPPIAH Vs. STATE
|
March 8, 1991 |
|
SABARI FOUNDRY Vs. STATE OF TAMIL NADU
|
October 10, 1991 |
|
SABARI STARCH Vs. COLLECTOR OF CENTRAL EXCISE
|
November 15, 1991 |
|
SABSON INDIA PVT LTD Vs. NEYVELI LIGNITE CORPORATION LTD
|
July 29, 1991 |
|
SADHASIVAM Vs. STATE
|
December 17, 1991 |
|
SAKTHI AND CO Vs. INCOME-TAX OFFICER (HQRS)
|
March 30, 1991 |
|
SAKTHI AND CO Vs. INCOME TAX OFFICER
|
July 30, 1991 |
|
SAKTHIVEL Vs. STATE OF TAMIL NADU
|
January 29, 1991 |
|
SAKTHIVEL Vs. THE CHIEF METROPOLITAN MAGISTRATE
|
December 11, 1991 |
|
SALEM CO-OPERATIVE SUGAR MILLS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
November 15, 1991 |
|
SAM ANTONY DANASEKARAN Vs. STATE
|
February 8, 1991 |
|
SAMIKKANNU Vs. RAJU
|
October 25, 1991 |
|
SAMUEL RAJ Vs. THE INSPECTOR OF POLICE (CRIMES), VALLIYUR
|
February 27, 1991 |
|
SANKARAMMAL Vs. P GANAPATHY CHETTIAR
|
September 3, 1991 |
|
SANTHOSHAM V G Vs. V RAGHAVAN ASST COMMISSIONER
|
August 30, 1991 |
|
SARANGAPANI Vs. K V PARTHIBAN
|
January 24, 1991 |
|
SECRETARY BAR COUNCIL OF TAMIL NADU MADRAS Vs. G PANNEERSELVAM
|
February 15, 1991 |
|
SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT MADRAS Vs. MARIMUTHU
|
February 5, 1991 |
|
SECRETARYÏ¿½ELIOTS BEACH FLAT OWNERS CO OPERATIVE SOCIETY LTD Vs. CHAIRMAN TAMIL NADU HOUSING BOARD
|
December 6, 1991 |
|
SEEMAIRAJ Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
|
June 27, 1991 |
|
SEETHALAKSHMI AMMAL Vs. STATE OF TAMIL NADU
|
December 5, 1991 |
|
SELLAMMAL Vs. STATE OF TAMIL NADU
|
February 15, 1991 |
|
SELLATHURAI Vs. STATE
|
August 6, 1991 |
|
SELVAM ESTATES Vs. L THANGAPANDIA MAHARAJAN
|
March 12, 1991 |
|
SESHASAYEE INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
|
October 10, 1991 |
|
SETHURAMAN J Vs. THIRUVENGADATHAN V IAC
|
September 23, 1991 |
|
SHANMUGHAM Vs. Ï¿½QÏ¿½ BRANCH POLICE THANJAVUR TOWN THANJAVUR
|
July 19, 1991 |
|
SHANTI VIHAR HOTELS LTD Vs. PROVIDENT FUND INSPECTOR
|
July 30, 1991 |
|
SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF TAMIL NADU
|
July 30, 1991 |
|
SHINE WOOLLEN MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 22, 1991 |
|
SIVAGANGA SAMASTHANAM DEVASTHANAM HAVING ITS DEVASTHANAM MANAGERS OFFICE Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION CLIEPAUK
|
July 11, 1991 |
|
SIVASAKTHI INDUSTRIES Vs. ARIHANT METAL CORPORATION
|
September 24, 1991 |
|
SIVASANKARI CHANDRASEKARAN AND BRINDA JAYARAMAN Vs. COMMISSIONER OF INCOME TAX
|
January 30, 1991 |
|
SM AM AR RM MEYYOPPA CHETTIAR Vs. GOVERNMENT OF TAMIL NADU
|
July 11, 1991 |
|
SOCIETY OF THE BROTHERS OF THE SACRED HEART OF JESUS PALAYAMKOTTAI Vs. STATE OF TAMIL NADU
|
August 12, 1991 |
|
SOURN NITROCHEMICALS LTD Vs. STATE OF TAMIL NADU
|
April 29, 1991 |
|
SOUTHERN INDIA BEARING DISTRIBUTORS ASSOCIATION Vs. NAVLOMOUR
|
February 14, 1991 |
|
SP S S MCDICAL HALL A PARTNERSHIP BUSINESS Vs. S IBRAHIM AND CO A REGD PARTNERSHIP
|
September 24, 1991 |
|
SPECIAL OFFICER MORANGAM AGRICULTURAL SERVICE CO OPERATIVE SOCIETIES LTD Vs. APPELLATE AUTHORITY UNDER THE TAMIL NADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT DEPUTY COMMISSIONER OF LABOUR SALEM
|
February 22, 1991 |
|
SPECIAL TAHSILDAR L A MARUDHANADHI RESERVOIR SCHEME DINDIGUL MADURAI DISTRICT Vs. R SUNDARSEKAR
|
September 27, 1991 |
|
SPECIAL TAHSILDAR LA Vs. SOODAMANI AMMAL
|
June 26, 1991 |
|
SPENCER INTERNATIONAL HOTELS LTD Vs. ASST COMMISSIONER OF LABOUR
|
August 20, 1991 |
|
SREE ARUNACHALAESWARA MILLS Vs. STATE OF TAMIL NADU
|
January 18, 1991 |
|
SRI RAJARATHINAM TRANSPORTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
January 4, 1991 |
|
SRINIVAS INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1991 |
|
SRINIVASA MULTIPLE INDUSTRIES Vs. UNION OF INDIA
|
September 6, 1991 |
|
STATE Vs. M SHANMUGAM
|
December 5, 1991 |
|
STATE Vs. ARUNACHALAM RESPONDENT ACCUSED
|
January 22, 1991 |
|
STATE Vs. MURUGATHAL
|
January 29, 1991 |
|
STATE Vs. K S KARUPPANNA GOUNDER
|
March 4, 1991 |
|
STATE Vs. BALAKRISHAN
|
April 11, 1991 |
|
STATE Vs. K GNANASEKARAN
|
August 23, 1991 |
|
STATE Vs. DHANARAJU
|
September 20, 1991 |
|
STATE Vs. ISAKKI MUTHU
|
November 12, 1991 |
|
STATE Vs. KUMARESAN
|
November 19, 1991 |
|
STATE Vs. SAIT P SHENBAGAM
|
November 21, 1991 |
|
STATE Vs. A MODEEN KUNJU
|
December 2, 1991 |
|
STATE Vs. DEEPAN
|
November 1, 1991 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. STATE BANK OF BIKANER AND JAIPUR EMPLOYEES
|
January 7, 1991 |
|
STATE BY FOOD INSPECTOR, MADURAI CORPORATION REPRESENTED BY PUBLIC PROSECUTOR Vs. SELVARAJAN
|
October 31, 1991 |
|
STATE BY FOOD INSPECTOR, METTUPALAYAM MUNICIPALITY, BY PUBLIC PROSECUTOR Vs. ISAKKI MUTHU
|
October 22, 1991 |
|
STATE BY FOOD INSPECTOR, TIRUCHIRAPPALLI MUNICIPALITY Vs. HABIB AND ANOTHER
|
November 22, 1991 |
|
STATE BY INSPECTOR OF FACTORIES, TIRUNELVELI, REPRESENTED BY PUBLIC PROSECUTOR, MADRAS Vs. MURUGESAN, S/O, SUBRAMANIA NADAR, PROPRIETOR AND MANAGER SOUNDRA RICE MILL, KOTTAR
|
October 7, 1991 |
|
STATE BY PUBLIC PROSECUTOR Vs. KAMALANATHA SINGH
|
August 9, 1991 |
|
STATE OF MADRAS Vs. A V RATHNASABAPATHY GURUKKAL
|
November 18, 1991 |
|
STATE OF TAMIL NADU Vs. TUBE INVESTMENTS OF INDIA LIMITED
|
November 13, 1991 |
|
STATE OF TAMIL NADU Vs. EVEREST COPIERS
|
November 12, 1991 |
|
STATE OF TAMIL NADU Vs. MADANCHAND MAHESHKUMAR
|
September 17, 1991 |
|
STATE OF TAMIL NADU Vs. K V BABY AND COMPANY
|
September 17, 1991 |
|
STATE OF TAMIL NADU Vs. KANTHIMATHY PLANTATIONS LIMITED
|
September 17, 1991 |
|
STATE OF TAMIL NADU Vs. TOSHIBA ANAND BATTERIES LIMITED
|
October 22, 1991 |
|
STATE OF TAMIL NADU Vs. LAKSHMI AND COMPANY
|
October 25, 1991 |
|
STATE OF TAMIL NADU Vs. INDIAN SILK TRADERS
|
October 9, 1991 |
|
STATE OF TAMIL NADU Vs. ARISTO PAINTS P LTD
|
January 21, 1991 |
|
STATE OF TAMIL NADU Vs. GOUNDER AND COMPANY
|
February 20, 1991 |
|
STATE OF TAMIL NADU Vs. R JEYARAJ
|
April 9, 1991 |
|
STATE OF TAMIL NADU Vs. JEEWANLAL 1929 LIMITED
|
April 8, 1991 |
|
STATE OF TAMIL NADU Vs. RAMARAJA BHAVAN
|
April 22, 1991 |
|
STATE OF TAMIL NADU Vs. MUTHU AGENCIES
|
April 16, 1991 |
|
STATE OF TAMIL NADU Vs. ASSOCIATED ENGINEERS AND TRADERS
|
April 16, 1991 |
|
STATE OF TAMIL NADU Vs. N C R VENKATESAN
|
March 22, 1991 |
|
STATE OF TAMIL NADU Vs. ALKALI AND CHEMICAL CORPORATION OF INDIA LIMITED
|
March 25, 1991 |
|
STATE OF TAMIL NADU Vs. VINYL CABLE INDUSTRIES
|
March 25, 1991 |
|
STATE OF TAMIL NADU Vs. PALANIAPPAN P L
|
March 22, 1991 |
|
STATE OF TAMIL NADU Vs. ARCOT CANS
|
April 2, 1991 |
|
STATE OF TAMIL NADU Vs. S V S NATARAJAN
|
April 3, 1991 |
|
STATE OF TAMIL NADU Vs. T S VENKATASWAMI NAIDU
|
March 5, 1991 |
|
STATE OF TAMIL NADU Vs. C DORAISAMY CHETTIAR
|
March 20, 1991 |
|
STATE OF TAMIL NADU Vs. RAMACHANDRA TEXTILES
|
March 20, 1991 |
|
STATE OF TAMIL NADU Vs. A S RAJ AND COMPANY
|
March 14, 1991 |
|
STATE OF TAMIL NADU Vs. A M ALADI SERVAI
|
March 13, 1991 |
|
STATE OF TAMIL NADU Vs. K MOHAMED HANEEFA
|
March 18, 1991 |
|
STATE OF TAMIL NADU Vs. CATHERENE TRADERS
|
February 26, 1991 |
|
STATE OF TAMIL NADU Vs. ANIKAL CORPORATION
|
February 26, 1991 |
|
STATE OF TAMIL NADU Vs. P JANARDHANAN
|
February 21, 1991 |
|
STATE OF TAMIL NADU Vs. VINYL CABLE INDUSTRIES
|
February 26, 1991 |
|
STATE OF TAMIL NADU Vs. BHARAT DAIRY FARM
|
February 27, 1991 |
|
STATE OF TAMIL NADU Vs. I P S MARTHANDAM
|
August 28, 1991 |
|
STATE OF TAMIL NADU Vs. ANNAI INDUSTRIES
|
August 21, 1991 |
|
STATE OF TAMIL NADU Vs. S AND S INDUSTRIES
|
August 22, 1991 |
|
STATE OF TAMIL NADU Vs. AMBUROSE MARY
|
September 5, 1991 |
|
STATE OF TAMIL NADU Vs. TATA OIL MILLS COMPANY LIMITED
|
September 9, 1991 |
|
STATE OF TAMIL NADU Vs. VENKATESWARA METAL AND ALLIED INDUSTRIES
|
August 13, 1991 |
|
STATE OF TAMIL NADU Vs. GENERAL ENGINEERING STORES
|
August 13, 1991 |
|
STATE OF TAMIL NADU Vs. SHAH TRADING CORPORATION
|
August 12, 1991 |
|
STATE OF TAMIL NADU Vs. P RAMASAMY
|
August 7, 1991 |
|
STATE OF TAMIL NADU Vs. ASIAN ENGINEERING COMPANY
|
July 31, 1991 |
|
STATE OF TAMIL NADU Vs. K MOHAMMED IBRAHIM SAHIB
|
July 30, 1991 |
|
STATE OF TAMIL NADU Vs. R ATHIMOOLA NADAR
|
July 29, 1991 |
|
STATE OF TAMIL NADU Vs. SAGANLA
|
June 22, 1991 |
|
STATE OF TAMIL NADU Vs. R V KRISHNIAH CHETTY
|
June 25, 1991 |
|
STATE OF TAMIL NADU Vs. MADRAS PETRO CHEM LIMITED
|
July 11, 1991 |
|
STATE OF TAMIL NADU Vs. SHA KUNDANMULL BHAVARLAL AND COMPANY
|
July 9, 1991 |
|
STATE OF TAMIL NADU Vs. NATIONAL CO OPERATIVE SUGAR MILLS LIMITED
|
July 15, 1991 |
|
STATE OF TAMIL NADU Vs. CEMENT RESEARCH INSTITUTE OF INDIA
|
July 17, 1991 |
|
STATE OF TAMIL NADU Vs. ARUN SANKAR AGENCIES
|
July 17, 1991 |
|
STATE OF TAMIL NADU Vs. K V DHANUSKODI NADAR
|
April 26, 1991 |
|
STATE OF TAMIL NADU Vs. DUNLOP INDIA LIMITED
|
June 20, 1991 |
|
STATE OF TAMIL NADU Vs. KARUPPA NAICKER
|
February 18, 1991 |
|
STEEL SALES ORGANISATION Vs. STATE OF TAMIL NADU
|
August 8, 1991 |
|
SUBBAIAH THEVAR Vs. RASU MUDALIAR
|
October 28, 1991 |
|
SUBBU REDDIAR Vs. DISTRICT REVENUE OFFICER TIRUCHIRAPPALLI
|
December 12, 1991 |
|
SUBBULAKSHMI AMMOL Vs. R BALASUBRAMANIAN
|
February 27, 1991 |
|
SUBHASH BABU Vs. STATE
|
April 29, 1991 |
|
SUBRAMANIAM Vs. STATE TAMIL NADU
|
November 8, 1991 |
|
SUBRAMANIAM P N Vs. CHADAGA P C ASSISTANT CIT
|
September 23, 1991 |
|
SUBRAMANIAN Vs. STATE THROUGH THE VIGILANCE AND ANTICORRUPTION, CUDDALORE
|
November 15, 1991 |
|
SUBRAMANYAM K Vs. INCOME TAX OFFICER
|
January 22, 1991 |
|
SULOCHANA BEVERAGES PVT LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
January 24, 1991 |
|
SULOCHANA ENTERPRISES PRIVATE LIMITED Vs. UNION OF INDIA
|
February 22, 1991 |
|
SUMITRA BAI Vs. V G SHYAMSUNDAR
|
September 24, 1991 |
|
SUNDARAM INDUSTRIES Vs. STATE OF TAMIL NADU
|
March 22, 1991 |
|
SUNDARARAJAN Vs. ASHOK KUMAR
|
August 27, 1991 |
|
SUNDARASAMY Vs. SHANMUGHAM AND OTHERS
|
March 26, 1991 |
|
SUNDARAVEL INDUSTRIES Vs. SORNA AGENCIES
|
July 10, 1991 |
|
SUPER RECORDING COMPANY PVT LIMITED Vs. GOVERNMENT OF INDIA
|
January 11, 1991 |
|
SUPER SPINNING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 7, 1991 |
|
SUPERINTENDENT REGULATED MARKET KRISHNAGIRI Vs. A M S AND CO MANAGING PARTNER
|
November 12, 1991 |
|
SUPERINTENDING ENGINEER NATIONAL HIGHWAYS TIRUNELVELI Vs. T CHELLAGURUSAMY
|
December 10, 1991 |
|
SUPRINTENDENT NARCOTICS CONTROL BUREAU SOUTH ZONE MADRAS Vs. SELVARAJAH
|
April 24, 1991 |
|
SYED ANSAMDDIN Vs. TAMIL NADU WAKF BOARD
|
April 26, 1991 |
|
SYNDICATE BANK T NAGAR MADRAS Vs. RAJIVI NAIK
|
August 12, 1991 |
|
T AZEEZUR RAHMAN AND COMPANY Vs. STATE OF TAMIL NADU
|
March 13, 1991 |
|
T CHANDRASEKARAN Vs. STATE OF TAMIL NADU
|
January 4, 1991 |
|
T D DIGAMBAR Vs. CENTRAL BANK OF INDIA
|
October 31, 1991 |
|
T DEVI Vs. STATE OF TAMIL NADU
|
August 28, 1991 |
|
T K SINGARAM Vs. URBAN LAND CEILING TRIBUNAL CHEPAUK MADRAS
|
January 22, 1991 |
|
T KANDASAMY Vs. STATE THROUGH INSPECTOR OF POLICE CRIME BRANCH C I D MADURAI SOUTH
|
September 2, 1991 |
|
T MUTHUSAMY Vs. P O LABOUR COURT COIMBATORE AND ANOTHER
|
February 7, 1991 |
|
T N CHANDRA Vs. SOUTH INDIA CORP AGENCIES LIMITED
|
February 13, 1991 |
|
T PALANISWAMY GOUNDER Vs. A V G PONNUSWAMY CHETTIAR
|
August 23, 1991 |
|
T PARAMESHWARI Vs. S S INVESTMENTS PRIVATE LTD
|
October 4, 1991 |
|
T PAUL DURAI Vs. COMMISSIONER OF POLICE
|
March 11, 1991 |
|
T PERIASAMY NADAR ETC Vs. T D RAMASUBRAMANIAM
|
April 19, 1991 |
|
T RAJAIAH Vs. SOUTHERN ROADWAYS LIMITED MADURAI
|
February 1, 1991 |
|
T RAJALAKSHMI Vs. COIMBATORE CITY MUNICIPAL CORPORATION
|
December 31, 1991 |
|
T S ARUMUGHAM Vs. LAKSHMI VILAS BANK LTD
|
August 30, 1991 |
|
T SRIRENGA NACHIYAR Vs. G V SRINIVASA NAICKER
|
November 7, 1991 |
|
T VELUSAMY Vs. OFFICIAL LIQUIDATOR HIGH COURT MADRAS
|
August 12, 1991 |
|
T. AMIRTHARAJ Vs. THE STATE OF TAMIL NADU
|
July 1, 1991 |
|
T. BALAN Vs. THE COLLECTOR, S.A. DISTRICT & ANOTHER
|
December 20, 1991 |
|
TAMIL NADU CEMENT CORPORATION LIMITED Vs. STATE OF TAMIL NADU
|
July 31, 1991 |
|
TAMIL NADU CEMENTS CORPORATION LTD Vs. SATHIAPAL AND COMPANY
|
September 20, 1991 |
|
TAMIL NADU ELECTRICITY BOARD Vs. M/S LARSEN AND TOUBRO LTD MADRAS
|
September 17, 1991 |
|
TAMIL NADU ELECTRICITY BOARD Vs. R SRINIVASAN
|
September 25, 1991 |
|
TAMIL NADU ELECTRICITY BOARD Vs. V THIYAGARAJAN
|
January 18, 1991 |
|
TAMIL NADU ELECTRICITY BOARD Vs. N K SHANMUGHASUNDARAM
|
March 20, 1991 |
|
TAMIL NADU ELECTRICITY BOARD RETIRED OFFICIALS ASSOCIATION Vs. TAMIL NADU ELECTRICITY BOARD
|
January 7, 1991 |
|
TAMIL NADU FREEDOM FIGHTERS ASSOCIATION REGD Vs. GOVERNMENT OF TAMIL NADU
|
November 19, 1991 |
|
TAMIL NADU HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD Vs. GLAMOUR SAREE MUSEUM
|
August 29, 1991 |
|
TAMIL NADU MARKERGAL SANGAM Vs. GOVERNMENT OF TAMIL NADU
|
June 11, 1991 |
|
TAMIL NADU NATIONAL ENGINEERING EMPLOYEES UNION Vs. MANAGEMENT OF T I CYCLES OF INDIA LIMITED
|
December 2, 1991 |
|
TAMIL NADU NEWS PRINTERS AND PAPERS LIMITED Vs. COLLR OF CUS AND C EX
|
January 24, 1991 |
|
TAMIL NADU SMALL INDUSTRIES CORPORATION Vs. STATE OF TAMIL NADU
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March 4, 1991 |
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TAMIL NADU TOBACCO COMPANY LIMITED Vs. UNION OF INDIA
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August 2, 1991 |
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TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. STATE GOVERNMENT OF T N
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April 30, 1991 |
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TAN INDIA LIMITED Vs. UNION OF INDIA
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January 24, 1991 |
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THAMARAIKANI Vs. STATE OF TAMIL NADU
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March 1, 1991 |
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THAMIZHARASAN Vs. STATE INSPECTOR OF POLICE C C I W MADURAI SOUTH
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February 5, 1991 |
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THANGAPANDI Vs. STATE OF TAMIL NADU
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August 29, 1991 |
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THANGARAJ Vs. STATE
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April 30, 1991 |
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THANGAVEL Vs. STATE
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June 14, 1991 |
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THAVASIYAPPAN Vs. PERIASAMY NADAR
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January 4, 1991 |
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THE SUPERINTENDENT, REGULATED MARKET, KRISHNAGIRI Vs. M/S. A.M.S. & CO. AND ANOTHER
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September 12, 1991 |
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THIRUBHUVANAM SILK HANDLOOM WEAVERS Vs. STATE OF TAMIL NADU
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December 20, 1991 |
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THIRUMAYEE Vs. J P MARASWAMY
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August 2, 1991 |
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THIRUNAVUKKARASU Vs. COMMISSIONER OF POLICE
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April 22, 1991 |
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THIRUNAVUKKARASU MANIMARAN Vs. MMISSIONER OF POLICE MADRAS CITY
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April 22, 1991 |
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THIRUVALLUVAR TRANSPORT CORPORATION, LTD., MADRAS Vs. K. MUTHU & ANR.
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June 19, 1991 |
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THOTHANDI ALIAS ANDI Vs. STATE
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April 4, 1991 |
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TIRUMALA TIRUPATI DEVASTHANAM Vs. MADRAS PORT TRUST
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December 17, 1991 |
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TIRUPATHI PLASTICS Vs. UNION OF INDIA
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November 28, 1991 |
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TITANIUM EQUIPMENT AND ANODE MANUFACTURING COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS
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November 8, 1991 |
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TOSHNIWAL INSTRUMENTS MADRAS Vs. TOSHNIWAL BROS PVT LTD
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September 13, 1991 |
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TTAYIL PETER JOSEPH Vs. TTAYIL VARGHESE AUGUSTINE
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April 19, 1991 |
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TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LIMITED Vs. SUPDT OF CENTRAL EXCISE
|
June 28, 1991 |
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TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LTD Vs. COCHIN SILICATE AND GLASS INDUSTRIES A PARTNERSHIP FIRM
|
September 11, 1991 |
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TUTICORIN PORT TRUST Vs. V CHOCKALINGAM
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January 2, 1991 |
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UCAL FUEL SYSTEMS LIMITED Vs. STATE
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August 20, 1991 |
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UNION BANK OF INDIA ENNORC BRANCH Vs. S PAVAL
|
February 19, 1991 |
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UNION CARBIDE INDIA LIMITED Vs. STATE OF TAMIL NADU
|
April 4, 1991 |
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UNION OF INDIA Vs. PILLAIYAR SODA FACTORY
|
February 22, 1991 |
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UNION OF INDIA Vs. RUCHITA ENTERPRISES
|
February 19, 1991 |
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UNION OF INDIA Vs. P PERUMAL
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August 16, 1991 |
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UNION OF INDIA Vs. SESHASAYEE PAPER AND BOARDS LIMITED
|
November 12, 1991 |
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UNION OF INDIA Vs. GAMBRO NEXIN (INDIA) MEDICAL LIMITED
|
August 29, 1991 |
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UNITED NILGIRI TEA ESTATES COMPANY LIMITED Vs. STATE OF TAMIL NADU
|
February 25, 1991 |
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UNIVERSAL ENTERPRISES AND OTHERS Vs. WESTERN COAL FIELDS LIMITED
|
July 2, 1991 |
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USMANIA TRUST REGISTERED Vs. UNION OF INDIA
|
July 19, 1991 |
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V G BALASUNDARAM Vs. NEW THEATRES CARNATIC TALKIES PRIVATE LIMITED
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December 12, 1991 |
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V G SANTHOSHAM Vs. V RAGHAVAN ASSISTANT COMMISSIONER
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August 30, 1991 |
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V GANTHIMATHI Vs. COMMISSIONER PUDUKOTTAI MUNICIPALITY PUDUKOTTAI
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February 21, 1991 |
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V GOVINDA RAJ Vs. ANJAN KUMAR BHADURI
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August 16, 1991 |
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V K KUMARESAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
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April 15, 1991 |
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V KARTHIKEYAN Vs. STATE
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July 22, 1991 |
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V LOGANATHAN Vs. STATE
|
October 22, 1991 |
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V MANNAR Vs. ASSISTANT DIRECTOR DIRECTOR CARPENTRY AND BLACKSMITHY UNIT TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD MADRAS
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March 5, 1991 |
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V MUTHUSAMI Vs. ANGAMMAI ALIAS KULLAMMAL
|
March 5, 1991 |
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V P REVATHI Vs. ASHA BAGREE
|
August 20, 1991 |
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V PADMA BAI Vs. INSPECTOR OF POLICE
|
June 18, 1991 |
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V R PALANISAMY Vs. PRIVATE COLLEGES APPELLATE TRIBUNAL
|
October 7, 1991 |
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V S BALASUBRAMANIAN Vs. A MARIAMMAL
|
September 13, 1991 |
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V SHANMUGHA MUDALIAR Vs. DC ASSISTANT JUDGE CITY CIVIL COURT MADRAS
|
September 18, 1991 |
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V SHANMUGHA MUDALIAR Vs. SANKARAN
|
March 6, 1991 |
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V SHANMUGHAM Vs. CARONA SAHU COMPANY LIMITED
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March 12, 1991 |
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V THANGIAH PANNIAR Vs. GOVT OF T N
|
March 21, 1991 |
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V VENKATESAN Vs. KARNATAKA HANDLOOMS DEVELOPMENT CORPORATION LTD BANGALORE
|
April 24, 1991 |
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V. RAMAYEE Vs. COMMISSIONER OF PUDUKOTTAI MUNICIPALITY, PUDUKOTTAI
|
October 1, 1991 |
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V. VENUGOPAL AND ORS. Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE DCB, VELLORE, NORTH ARCOT DISTRICT
|
July 15, 1991 |
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VAIKUNDAM RUBBER COMPANY LIMITED Vs. STATE OF TAMIL NADU NO 1
|
January 2, 1991 |
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VAITHIANATHA ASARI Vs. SENTHAMIL SELVI
|
November 6, 1991 |
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VARUVEL YESUVADIAN Vs. STATE REP. BY INSPECTOR OF POLICE, CRIME BRANCH, TUTICORIN
|
April 19, 1991 |
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VASUKI AMMAL Vs. R JOSEPH
|
December 19, 1991 |
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VEDANAYAGY Vs. PORKILAI
|
December 16, 1991 |
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VEERAMANI Vs. TAMIL NADU ELECTRICITY BOARD
|
November 27, 1991 |
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VEERIAH ASARI ALIAS VEERACHARI Vs. SALEM MUNICIPALITY
|
October 31, 1991 |
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VELA ALIAS VELANGANI ALIAS JOHNEY Vs. STATE
|
October 11, 1991 |
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VELU Vs. MADATHI
|
October 4, 1991 |
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VENKATALAKSHMIAH Vs. VENKATAPPA
|
February 22, 1991 |
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VENKATESWARA VARUKADALAI MILLS Vs. VIJAYALAKSHMI
|
March 5, 1991 |
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VENUS INDUSTRIES Vs. REGIONAL DIRECTOR E S I CORPORATION
|
March 5, 1991 |
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VIDYA CHARAN SHUKLA Vs. TAMIL NADU OLYMPIC ASSOCIATION
|
January 3, 1991 |
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VIJAYA ELECTRICALS Vs. STATE OF TAMIL NADU
|
April 2, 1991 |
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VIJAYA KUMAR GARG, PARTNER OF AGARWAL LOOMTEX Vs. UNION OF INDIA
|
January 23, 1991 |
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VIJAYA TRADERS Vs. C K SAMPATH
|
February 14, 1991 |
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VIJAYAKUMAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1991 |
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VIJAYALAKSHMI Vs. VASANTHA
|
December 13, 1991 |
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VIJAYALAKSHMI LORRY SERVICE Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1991 |
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VIJAYRAJ Vs. COLLECTOR OF CUSTOMS
|
January 11, 1991 |
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VIMALA Vs. DEVADOSS
|
December 2, 1991 |
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VISWAM AND COMPANY Vs. STATE OF TAMIL NADU
|
February 21, 1991 |
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VISWAM AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1991 |
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VISWANATHAN SILK CENTRE Vs. COMMISSIONER OF INCOME TAX
|
October 30, 1991 |
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WILSON AND COMPANY PRIVATE LIMITED Vs. K S LOKAVINAYAGAM
|
January 22, 1991 |
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WORKMEN OF METTUR BEARDSELL LIMITED Vs. MANAGEMENT OF METTUR BEARDSELL LIMITED
|
July 22, 1991 |
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WORKMEN OF SESHASAYEE PAPER AND BOARD LIMITED Vs. STATE OF TAMIL NADU
|
February 12, 1991 |
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WORKMEN OF THEOSOPHICAL SOCIETY, ADYAR Vs. GOVERNMENT OF TAMIL NADU
|
March 1, 1991 |
|
Y A KADER Vs. MUTHULAKSHMI AMMAL
|
August 14, 1991 |
|
Y JOHNBA Vs. TAMIL NADU WAKF BOARD
|
March 20, 1991 |
|
YAKUB ROWTHER Vs. POONGAVANAMMAL
|
August 23, 1991 |
|
ZAINAB BIBI Vs. SYED BHAUDEEN SAHIB
|
December 11, 1991 |
|
ZENITH BUILDING CONTRACTORS Vs. STATE OF TAMIL NADU
|
April 16, 1991 |
|
ZINC PRODUCTS Vs. UNION OF INDIA
|
February 11, 1991 |
LOGIN