REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A BADRA CHETTY Vs. COMMISSIONER OF INCOME TAX	August 13, 1990
A E M USOOF AND SONS MADRAS Vs. O M MOHAMED IBRAHIM	April 23, 1990
A GHOUSE KHAN Vs. RENT CONTROLLER PRL DISTRICT MUNSIF COIMBATORE	December 7, 1990
A K IMPEX Vs. UNION OF INDIA	July 13, 1990
A LOGAMMAL Vs. SECRETARY TO GOVERNMENT OF INDIA	March 6, 1990
A MADASAMY NADAR Vs. A J KHAJA NAZAMUDECN	November 9, 1990
A N KRISHNAMOORTHY Vs. MANAGEMENT OF E I D PARRY I LTD MADRAS	November 14, 1990
A P S BAHURUDEEN Vs. ANTONY	November 7, 1990
A RATNAM Vs. UNION OF INDIA	February 20, 1990
A S M ABDUL WAHID Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE	February 14, 1990
A S RAMASWAMY MUDALIAR Vs. P S THIRUNAVUKARASU	October 15, 1990
A SHANMUGA SUNDARA PANDIA NADAR Vs. P S R VIVCKANANDAN	October 9, 1990
A TARACHAND VAIN MADRAS Vs. CHIEF GENERAL MANAGER TELEPHONES MADRAS	August 28, 1990
A V G NEELAMBAL Vs. SAROJA	September 3, 1990
A V SWAMINATHA PILLAI DIED Vs. REVENUE DIVISIONAL OFFICER CHIDAMBARAM	September 18, 1990
A Y NASSER Vs. STATE	February 5, 1990
A. BALARAMAN AND ORS. Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY REPRESENTED BY THE MEMBER SECRETARY, THALAMUTHU NATARAJAN AND ORS.	May 2, 1990
A. PONNUSWAMY Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE, AVINASHI POLICE STATION, COIMBATORE AND ANR.	April 6, 1990
A. RADHAKRISHNAN Vs. I.T.O.	August 1, 1990
A. RAHIMAN Vs. STATE BY THE AGRICULTURAL OFFICER (INPUTS), TIRUKKOILUR, S.A. DT.	July 18, 1990
A. SIMON Vs. VENKATAMMAL	July 9, 1990
A.B. ANBU Vs. NEMILI TOWN PANCHAYAT	July 10, 1990
A.M. SHAMSUDEEN AND ORS. Vs. THE DIST. JUDGE AND ORS.	March 5, 1990
A.P. BASKARAN Vs. SUB	June 28, 1990
A.P. JOHNS PAULRAJ Vs. CENTRAL BOARD OF SECONDARY EDUCATION, REPRESENTED BY ITS CHAIRMAN	March 2, 1990
A.S. KANNAN Vs. REV. FR. T.S. RAJARATHINAM AND ORS.	March 26, 1990
ABDUL KADER Vs. HAMEED KHAN ALIAS AHMADKHAN AND STATE	August 16, 1990
ABDUL RIZWAR ABDUL MAHABOOB Vs. DIRECTORATE OF REVENUE INTELLIGENCE	February 19, 1990
ABRAHAM Vs. THE SUB COLLECTOR, TUTICORIN	November 21, 1990
ADHMARANI NACHIYAR Vs. KUMARAGURUBARAMANANDHAM	November 12, 1990
AIR LANKA LIMITED Vs. JOHN WILLIAM NATHAN	August 29, 1990
AIR LANKA LTD Vs. JOHN WILLIAM NATHAN AND ANOTHER	August 29, 1990
AKBAR Vs. K MOHAMED ANSAR	January 25, 1990
ALFRED SWAMINATHAN Vs. STATE REP. BY SUB INSPECTOR OF POLICE, YERCAUD SALEM DISTRICT	November 13, 1990
AMRUTANJAN LIMITED Vs. ASHWIN FINE CHEMICALS AND PHARMACEUTICALS KASHI MIRA DISTRICT	August 27, 1990
ANAIKAR TRADES AND ESTATES P LTD Vs. COMMISSIONER OF INCOME TAX	January 23, 1990
ANAIKAR TRADES AND ESTATES P LTD Vs. COMMISSIONER OF INCOME TAX	February 23, 1990
ANAKAPALLEE CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LTD Vs. R PALANIAPPAN	October 19, 1990
ANAND COTTON COMPANY Vs. LAKSHMI SHANMUGHA SPINNING MILLS LTD.	April 20, 1990
ANANDA BHAVANANI ALIAS SWAMI GEETHANANDA ANANDA ASHRAM PONDICHERRY Vs. UNION OF INDIA	December 5, 1990
ANANDA FABRICS Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	May 4, 1990
ANANDA STORES Vs. STATE OF TAMIL NADU	June 13, 1990
ANDHRA CIVIL CONSTRUCTION COMPANY Vs. GOVT OF INDIA	April 28, 1990
ANNA DURAI Vs. STATE	January 31, 1990
ANNAKKODI Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVT. PROHIBITION & EXCISE DEPARTMENT, MADRAS AND OTHERS	April 20, 1990
ANNAMALAI Vs. STATE	June 26, 1990
ANNAMALAI Vs. M A M MEYYAPPAN AMBALAM	August 14, 1990
ANTOX INDIA PRIVATE LIMITED Vs. STATE DRUG CONTROLLER TAMIL NADU	April 6, 1990
ANWAR SAHIB K A Vs. COMMISSIONER OF WEALTH TAX	June 14, 1990
ARJUNA GOUNDER Vs. GOVINDARAJU REDDIAR	July 13, 1990
ARPUTHA MARY Vs. CHAIRMAN NEYVELI LIGNITE CORPORATION	September 14, 1990
ARULANANDAR TEACHER TRAINING INSTITUTE, REP BY THE CORRESPONDENT Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (SECONDARY EDUCATION) AND ORS.	March 15, 1990
ARULMIGHU AGNEESWARASWAMI TENANTS CO OPERATIVE FARMING SOCIETY Vs. DISTRICT REVENUE OFFICER REVISIONAL AUTHORITY TANJORE	September 3, 1990
ARULMIGHU DEVANATHA SWAMI DEVASTHANAM THIRUVENDRIPURAM Vs. STATE OF TAMIL NADU	August 27, 1990
ARUNACHALAM AND OTHERS Vs. STATE (INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, ERODE)	August 1, 1990
ARYA VYSIA SAMAJAM Vs. MURUGESA MUDALIAR	March 8, 1990
ASHOK KUMAR JAIN Vs. STATE OF TAMIL NADU	July 13, 1990
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA	January 5, 1990
ASHOK LEYLAND LTD Vs. GOVERNMENT OF TAMILNADU	January 5, 1990
ASIA TEA ENTERPRISES Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	July 23, 1990
ASIA TOBACCO COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	November 6, 1990
ASSOCIATION OF LESSEES OF TEMPLE LANDS PERIYAR DISTRICT Vs. ARULMIGU VARADARAJA PERUMAL TEMPLE ETC PERIYAR DISTRICT	February 5, 1990
ASSOCIATION OF UNIVERSITY TEACHERS Vs. STATE OF TAMIL NADU	September 7, 1990
ASSTT COLLECTOR OF CENTRAL EXCISE CUSTOMS TIRUCHIRAPALLI Vs. PAUL M A ANTHONY	September 20, 1990
ATHIANNA GOUNDER Vs. KUMARASWAMY NOW DECEASED AND R NATARAJAN	March 8, 1990
AYAMMAL Vs. THE SECRETARY, HOME PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE MADRAS	April 12, 1990
AYYAKANNU AND FOUR OTHERS Vs. KESAVAN	December 10, 1990
AYYAPILLAI THONDAIMAN Vs. STATE	October 12, 1990
AYYASAMY/KRISHNASAMY Vs. STATE THRO THE INSPECTOR OF POLICE VIGILANCE AND ANTI-CORRUPTION	April 25, 1990
B A KUPPUSAMY AYYUR Vs. T K SUBBRAMAN	September 19, 1990
B CHINNASAMY Vs. KANNAMMAL ALIAS MUNIAMMAL	August 17, 1990
B H E L ANCILLARY ASSOCIATION Vs. COLLECTOR OF CENTRAL EXCISE	April 5, 1990
B K CHATTERJI Vs. M G R MEDICAL UNIVERSITY	August 29, 1990
B LALITHCHAND NAHAR Vs. STATE	July 30, 1990
B MUKHTHAR PASHA Vs. GENERAL MANAGER TIMCHIRAPALLI	June 28, 1990
B N K ENGINE PARTS PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	December 13, 1990
B P AGRAHARAM CO-OPERATIVE AGRICULTURAL BANK LTD Vs. VEERAPPA THEVAR	November 9, 1990
B RAMASWAMY AND CO Vs. DISTRICT SUPPLY OFFICER LICENSING AUTHORITY OF NORTH ARCOT AMBEDKAR	July 9, 1990
B SAI CHANDRA VADAN Vs. REGISTRAR UNIVERSITY OF MADRAS	April 30, 1990
B. RAJAGOPAL AND ANR. Vs. THE INSPECTOR OF POLICE (CRIMES), MADRAS AND ORS.	July 16, 1990
BABU LITHO PRESS Vs. STATE OF TAMIL NADU	November 5, 1990
BABU RAO Vs. INSPECTOR OF POLICE	November 20, 1990
BABU XAVIER Vs. LALCHAND MUNOTH	April 16, 1990
BALAMBIKA Vs. ELIZABETH	March 6, 1990
BALRAM NIBRITTA MANE AND ANR Vs. STATE OF TAMIL NADU AND ORS.	April 5, 1990
BALRAMAKRISHNAA FLOUR MILLS Vs. STATE OF TAMIL NADU	August 9, 1990
BASKAR Vs. STATE	February 26, 1990
BHARAT OVERSEAS BANK LTD., REPRESENTED BY ITS BRANCH MANAGER, PARASURAMAN Vs. MRS. PREMA RAMALINGAM	September 14, 1990
BHARATHI MILLS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	September 14, 1990
BHEL ANCILLARY ASSOCIATION Vs. COLLECTOR OF CENTRAL EXCISE	January 23, 1990
BHUVANESWARI Vs. STATE OF TAMIL NADU	October 9, 1990
BIMETAL BEARINGS LIMITED Vs. STATE OF TAMIL NADU	November 8, 1990
BINNANY SYNTHETICS PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER BROUGH ROAD CIRCLE ERODE	January 18, 1990
BOJARAJ TEXTILE MILLS LTD Vs. STATE OF TAMIL NADU	April 30, 1990
BOMBAY CYCLE IMPORTING CO Vs. NINTH INCOME TAX OFFICER	January 16, 1990
BROOKE BOND INDIA LIMITED Vs. SONA SPICES PRIVATE LIMITED	December 11, 1990
BROOKE BOND INDIA LIMITED CALCUTTA Vs. SONA SPICES PRIVATE LIMITED CHANDIGARH	October 30, 1990
BROTHER JOHN ANTONY Vs. STATE	December 4, 1990
C A BALOO Vs. UNION OF INDIA	September 7, 1990
C A BALU Vs. G JOSEPH RAJ	July 12, 1990
C ARUMUGHATHAN Vs. S MUTHUSAMI NAIDU	October 26, 1990
C BALASUBRAMANYAM Vs. M A WAHAB	October 19, 1990
C HAMSA KOYA Vs. SAKTHI AUTOMOBILES PRIVATE LIMITED	December 12, 1990
C KALIAMMAL AND ORS Vs. FOREST RANGE OFFICER	December 3, 1990
C LAXMI CHAND AND L HEMRAJ Vs. STATE OF TAMIL NADU	October 26, 1990
C PANDITHURAI Vs. JAITHOON BIBI	November 30, 1990
C RAMASAMY Vs. DISTRICT COLLECTOR ANNA DISTRICT DINDIGUL	July 16, 1990
C S SHAIN DAWOOD Vs. STATE OF TAMIL NADU	July 2, 1990
C SHANMUGAM Vs. GOVT OF T N	July 26, 1990
C SOOSAI NAYAGAM Vs. PUSHPA RITHA	December 6, 1990
C THULASIMANI Vs. STATE OF TAMIL NADU	March 1, 1990
C. RAJALAKSHMI Vs. STATE THROUGH FOOD INSPECTOR, DINDIGUL MUNICIPALITY, DINDIGUL	September 3, 1990
C. RAVI Vs. A. JANARDHANAN	August 27, 1990
CANARA BANK Vs. OFFICIAL LIQUIDATOR	April 5, 1990
CANARA STEEL LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	December 7, 1990
CARBORUNDUM UNIVERSAL LIMITED Vs. UNION OF INDIA	August 30, 1990
CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD MADRAS	August 9, 1990
CHAIRMAN RAILWAY RECRUITMENT BOARD Vs. S RUBAN PETER	January 5, 1990
CHANDRAN AND CO Vs. AGRICULTURAL INCOME TAX OFFICER	July 12, 1990
CHANDRAN AND CO Vs. AGRICULTURAL INCOME-TAX OFFICER	March 12, 1990
CHANDRASEKAR Vs. STATE	October 29, 1990
CHELAM ALIAS MATHAYEE AMMAL Vs. ILANGO AND 5 OTHERS	September 11, 1990
CHELPARK COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	December 19, 1990
CHIDAMBARAM T R Vs. CONTL OF E D	January 23, 1990
CHIEF ADMINISTRATIVE OFFICER DISCIPLINARY AUTHORITY VISVESVARAYA IRON AND STEEL LTD Vs. V KRISHNAMURTHY	December 3, 1990
CHIEF EXECUTIVE, PARRYS CONFECTIONERY LIMITED, MADRAS Vs. FOOD INSPECTOR OF UDHAGAMANDALAM MUNICIPALITY	August 10, 1990
CHINNADURAI NADAR Vs. ASSISTANT HEALTH OFFICER CIRCLE IV MADRAS	December 5, 1990
CHOLAN ROADWAYS CORPORATION LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER II KUMBAKONAM	January 17, 1990
CHOLAN ROADWAYS CORPORATION LTD Vs. RUKMANI	July 23, 1990
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL EMPLOYEES UNION VELLORE Vs. STATE OF TAMIL NADU	June 12, 1990
COLLECTOR OF CENTRAL EXCISE Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL REGIONAL BENCH MADRAS	December 14, 1990
COMMISSIONER MUNICIPAL ELECTRICAL UNDERTAKING COIMBATORE Vs. A V POULOSE	November 5, 1990
COMMISSIONER OF GIFT TAX Vs. P THIRUNAVUKARASU	February 19, 1990
COMMISSIONER OF INCOME TAX Vs. S R KANDAN CHETTIAR AND SONS	February 15, 1990
COMMISSIONER OF INCOME TAX Vs. CENTRAL ART PRESS	March 6, 1990
COMMISSIONER OF INCOME TAX Vs. SRINIVASA IYER LATE T S	June 14, 1990
COMMISSIONER OF INCOME TAX Vs. GEMINI PICTURES CIRCUIT P LIMITED	June 14, 1990
COMMISSIONER OF INCOME TAX Vs. THYAGA BRAHMA GANA SABHA REGD	June 14, 1990
COMMISSIONER OF INCOME TAX Vs. C R NIRANJAN	June 14, 1990
COMMISSIONER OF INCOME TAX Vs. SRIKRISHNA TILES AND POTTERIES MADRAS PRIVATE LIMITED	April 10, 1990
COMMISSIONER OF INCOME TAX Vs. KAMALA RANGANATHAN	March 13, 1990
COMMISSIONER OF INCOME TAX Vs. DEVI CHIT FUND	March 22, 1990
COMMISSIONER OF INCOME TAX Vs. GRAND BAZAAR	March 26, 1990
COMMISSIONER OF INCOME TAX Vs. A AND F HARVEY LIMITED	March 29, 1990
COMMISSIONER OF INCOME TAX Vs. S S M FINISHING CENTRE	July 6, 1990
COMMISSIONER OF INCOME TAX Vs. CENTRAL ART PRESS	July 6, 1990
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNA TEXTILES	November 5, 1990
COMMISSIONER OF INCOME TAX Vs. AUROFOOD PRIVATE LIMITED	November 9, 1990
COMMISSIONER OF INCOME TAX Vs. NALLI SILK EMPORIUM	November 9, 1990
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA MILLS CBE LIMITED	November 9, 1990
COMMISSIONER OF INCOME TAX Vs. JAYANTHI FILMS MADURAI PRIVATE LIMITED	November 20, 1990
COMMISSIONER OF INCOME TAX Vs. SANNANNA CHETTY AND SONS	November 20, 1990
COMMISSIONER OF INCOME TAX Vs. PONDICHERRY CO OPERATIVE HOUSING SOCIETY LIMITED	November 20, 1990
COMMISSIONER OF INCOME TAX Vs. CHITRAM AND CO PRIVATE LIMITED	December 5, 1990
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED	November 29, 1990
COMMISSIONER OF INCOME TAX Vs. K GOVINDARAJULU NAIDU	November 22, 1990
COMMISSIONER OF INCOME TAX Vs. DEVARAJULU G K	December 19, 1990
COMMISSIONER OF INCOME TAX Vs. V RAMAKRISHNAN	December 18, 1990
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA V SONS P LIMITED	December 18, 1990
COMMISSIONER OF INCOME TAX Vs. SUDHA TRANSPORTS	July 25, 1990
COMMISSIONER OF INCOME TAX Vs. RAMASWAMY MUDALIAR V	October 26, 1990
COMMISSIONER OF INCOME TAX Vs. BHARATH AUTO STORES	October 26, 1990
COMMISSIONER OF INCOME TAX CENTRAL MADRAS Vs. S S M FINISHING CENTRE	March 6, 1990
COMMISSIONER OF INCOME TAX MADRAS Vs. M/S K T S NAGAMANICKAM CHETTIAR NAMAGIRIPET SALEM	July 24, 1990
COMMISSIONER OF INCOME-TAX Vs. G S R KRISHNAMURTHY	February 13, 1990
COMMISSIONER OF LAND REFORMS URBAN LAND TAX CHEPAUK MADRAS Vs. N C RANGANATHAM	September 5, 1990
COMMISSIONER OF THE REGIONAL PROVIDENT FUND TAMIL NADU AND PONDICHERRY STATES MADRAS Vs. P G SRINIVASAN	November 15, 1990
COMMISSIONER OF WEALTH TAX Vs. RAM S	December 4, 1990
COMMISSIONER OF WEALTH TAX Vs. GHEVARCHAND B	January 25, 1990
COMMISSIONER PALAYAMKOTTAI MUNICIPALITY PALAYAMKOTTAI Vs. VAIKUNDA MURTHY NADAR	October 10, 1990
COMPUTER GRAPHICS PRIVATE LIMITED Vs. UNION OF INDIA	November 14, 1990
CONTROLLER OF ESTATE DUTY Vs. RM MUTTHAPPAN	October 26, 1990
CONTROLLER OF ESTATE DUTY Vs. MANI RAJ DECD	March 28, 1990
CONTROLLER OF ESTATE DUTY Vs. SILESHKUMAR R MEHTA	June 25, 1990
CORK INDUSTRIES Vs. ADDITIONAL LABOUR COURT	October 9, 1990
D BALA SUBRAMANIAM Vs. GOVT OF TAMIL NADU	July 10, 1990
D GOPALAN Vs. UNION OF INDIA	July 19, 1990
D JAYARAMAN Vs. REVENUE DIVISIONAL OFFICER SALEM AND THE APPELLATE AUTHORITY PRINCIPAL SUBORDINATE JUDGE SALEM	November 6, 1990
D PALANI PROPRIETOR KATTTUIMANNARGUDI Vs. K BALASUBRAMANIAN	July 25, 1990
D PONNUSAMY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES VRIDHACHALAM	November 13, 1990
D R PAPI CHETTY Vs. STATE OF TAMIL NADU	August 31, 1990
D RAJENDRAN Vs. A DORAIRAJ CHETTIAR	October 14, 1990
D RANI Vs. MANAGEMENT INDIAN DRUGS AND	March 21, 1990
D SELVARAJ Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY	January 4, 1990
D SETHURAMALINGESWARA RAO Vs. PERLA PICHAIAH	October 8, 1990
D T DEIVASIGAMANI MUDALIAR Vs. T PARANDAMAN	January 23, 1990
D THOMAS Vs. GOVERNMENT OF TAMIL NADU	July 5, 1990
D VCNKATCSAN Vs. LALITHA	November 30, 1990
DAMODARAN AND ORS Vs. PAUL AND ORS	December 7, 1990
DANIEL Vs. CHELLAKKON NADAR	August 30, 1990
DANIEL AND ORS. Vs. CHELLAKKAN NADAR	August 13, 1990
DEPUTY COMMISSIONER C T COIMBATORE DIVISION Vs. M S V MANI	November 29, 1990
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. R B SUBRAMANIAM	November 15, 1990
DEPUTY COMMISSIONER CT Vs. CHERAN TRANSPORT CORPORATION LIMITED	December 6, 1990
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI 20 Vs. SARATHI AGENCIES	April 30, 1990
DEVARAJ MUDALIAR RICE MILL Vs. MEMBER SECRETARY MADRAS	August 31, 1990
DEVI Vs. CANARA BANK BANGALORE	August 9, 1990
DEVI BAI PURUSHOTHAMDAS Vs. WEALTH-TAX OFFICER	December 24, 1990
DEVI EDUCATIONAL INSTITUTION Vs. COMMISSIONER OF INCOME TAX	March 13, 1990
DHANAPAL Vs. STATE BY INSPECTOR OF POLICE, GOBICHETTIPALAYAM, P.S.	October 29, 1990
DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LTD Vs. S V RAMAMURTHI MADRAS	February 14, 1990
DHOWANI M S DR Vs. RANGANATHAN J SECOND ITO	October 31, 1990
DIRECTOR OF SCHOOL EDUCATION MADRAS Vs. V GNANARAJ	November 13, 1990
DIRECTOR OF SURVEY AND SETTLEMENT CHEPAUK MADRAS Vs. RAMADOSS	November 15, 1990
DISTRICT EDUCATIONAL OFFICER KUZHITHURAI AT MARTHANDAM Vs. K RAJAMMA	July 10, 1990
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD TRIVANDRUM Vs. LETCHUMI KUNCHAMMA	September 21, 1990
DUNLOP INDIA LTD. Vs. THE ASSISTANT COMMISSIONER OF URBAN LAND TAX AND ANR.	March 22, 1990
DURAI S/O KUMARASWAMI Vs. STATE BY: FOOD INSPECTOR, IX CIRCLE, MADRAS	November 29, 1990
DURAISWAMI AND ORS. Vs. SWAMINATHAN AND ORS.	June 14, 1990
E AMBALAM SAKTHIVEL THEVER PETITIONER IN BOTH THE C R PS Vs. SECRETARY Q 1253 NAGARKUDI RESPONDENT IN 1ST CO OP AGRICULTURAL CREDIT SOCIETY	September 1, 1990
E CHANDRA Vs. MEMBER-SECRETARY, MADRAS METROPOLITAN DEVELOPMENT AUTHORITY AND ANR	January 5, 1990
E I D PARRY INDIA LIMITED Vs. CENTRAL GOVERNMENT	December 6, 1990
E V PALANIVELU Vs. M/S SRI KRISHNA TALKIES	August 30, 1990
E V PALANIVELU Vs. KRISHNA TALKIES MINT JUNCTION MADRAS 21	August 10, 1990
EASUN ENGINEERING CO LTD Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD	January 3, 1990
EIFCO OIL ENGINE INDUSTRIES COIMBATORE Vs. LABOUR COURT COIMBATORE AND ANOTHER	February 21, 1990
ELITE OPTICAL INDUSTRIES Vs. ASSISTANT DIRECTOR OF ENFORCEMENT	November 27, 1990
ENGINE VALVES LIMITED Vs. LABOUR COURT	November 27, 1990
ENGINE VALVES LIMITED Vs. UNION OF INDIA	August 1, 1990
ENGINE VALVES LTD Vs. LABOUR COURT MADRAS AND ANOTHER	November 27, 1990
ESSAKI Vs. S ROYAPPAN	July 24, 1990
ESTATE OF LATE M AYYAMUTHU PILLAI Vs. CONTROLLER OF ESTATE DUTY	April 4, 1990
ESTATE OF LATE S V RAJAMMAL Vs. CONTROLLER OF ESTATE DUTY	December 13, 1990
ESWARAPPAN Vs. ASSTT ACCOUNTS OFFICER REVENUE BRANCH SHOLINGUR	February 5, 1990
EXECUTIVE OFFICER SRI KALLALAGAR DEVASTHANAM ALAGARKOIL HAVING HIS OFFICE AT ALAGARKOIL MADURAI Vs. THOLAPPA IYENGAR ALIAS ALAGAR IYENGAR	October 8, 1990
EXECUTIVE OFFICER VADAKKU VALLIYUR TOWN PANCHAYAT Vs. M MATTAR MOHIDEEN	March 14, 1990
FALCON HOWARD HEAT PUMPS PVT LIMITED Vs. APPELLATE COLLECTOR OF CUSTOMS	September 20, 1990
FAROOK ALI @ AMJATH AND V. RAJENDRAN (IN THE MATTER OF THE DETENU FAROOK ALI @ AMJATH - PETITIONER HEREIN) Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE ADDITIONAL SECRETARY TO THE GOVERNMENT PUBLIC (S) DEPARTMENT, FORT ST. GEORGE, MADRAS-9,	April 12, 1990
FATHIMA SECONDARY GRADE TEACHERS TRAINING INSTITUTE MEN AND WOMEN Vs. STATE OF TAMIL NADU	July 24, 1990
FIRM M.M. TEXTILES Vs. FIRM RAGHURAM TEXTILES	August 21, 1990
FLASH BUILDERS Vs. APPROPRIATE AUTHORITY	April 15, 1990
FLEMING INDIA Vs. AMBALAL SARABHAI ENTERPRISES LIMITED	January 19, 1990
FOOD CORPORATION OF INDIA Vs. GEORGE VARGHESE ASSISTANT MANAGER QUALITY CONTROL FOOD CORPORATION OF INDIA TUTICORIN TIRUNELVCLI DISTRICT	August 21, 1990
G ALAGARSAMY Vs. K V SUBBA NAIDU	August 31, 1990
G ANNAMALAI Vs. T NAGAR HIGHER SECONDARY SCHOOL	November 9, 1990
G CHANDRASEKHARAN Vs. CHAIRMAN MADRAS PORT TRUST AND ANOTHER	January 4, 1990
G GOVINDAN Vs. C DAVID	March 28, 1990
G K MOOPANAR M L A Vs. STATE OF TAMIL NADU	March 16, 1990
G K PERUMAL Vs. SENNIAPPA CHETTAIR	September 6, 1990
G KALIAMMAL Vs. FOREST RANGE OFFICER SATHANUR RANGE SATHANUR DAM NORTH ARCOT DISTRICT	December 3, 1990
G KANTHIMATHI Vs. G LAKSHMI AMMAL ETC	September 21, 1990
G KASTHURI AMMAL Vs. STATE OF TAMIL NADU	February 20, 1990
G KASTURI Vs. N MURALI	July 17, 1990
G KRISHNAN Vs. THULASI AMMAL	December 12, 1990
G PACKIA RAJ Vs. P SUBBAMMAL ALIAS SUSILA BAI	November 9, 1990
G PRABHAVATHY REBAKKAL Vs. REGISTRAR HIGH COURT MADRAS	September 10, 1990
G PUSHPALATHA Vs. STATE OF TAMIL NADU	January 11, 1990
G RAMCHAND Vs. COMMISSIONER OF INCOME TAX	March 14, 1990
G RAMESH Vs. STATE OF TAMIL NADU	January 3, 1990
G SHYAMALA Vs. STATE OF TAMIL NADU	August 21, 1990
G SURYANARAYANA RAJU Vs. GOVERNMENT OF TAMIL NADU	March 6, 1990
G THIRUGNANASAMBANDAM Vs. R SHANMUGASUNDARAM	June 14, 1990
G. AHMED Vs. STATE	December 10, 1990
G. LAKSHMI Vs. LALITHAMBAL AMMAL AND ORS.	July 25, 1990
G. MANOHAR AND ANOTHER Vs. S. MAHALINGAM	September 18, 1990
G.P. GOEL Vs. AHMED THAYUB AND ANR.	February 27, 1990
G.R. KRISHNA Vs. S.K. VENKATACHALAM AND ORS.	May 3, 1990
GANESAN Vs. INSPECTOR OF POLICE	March 13, 1990
GANESAN PRIVATE LIMITED P N IN LIQUIDATION Vs. COMMISSIONER OF INCOME TAX	July 5, 1990
GAUTAM MENON Vs. SUCHARITHA GAUTAM	November 14, 1990
GEMBRO HOXIS INDIA MEDICAL LIMITED Vs. UNION OF INDIA	February 23, 1990
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF TAMIL NADU	August 23, 1990
GENERAL SECRETARY COMMERCIAL EMPLOYEES Vs. GOVERNMENT OF TAMILNADU	March 2, 1990
GNANASIGAMANI Vs. KAMALA BAI AND ANR.	April 17, 1990
GOVERNMENT OF INDIA Vs. MAXIM A LOBO	April 20, 1990
GOVINDA REDDY Vs. STATE	October 12, 1990
GOVINDASWAMY Vs. PARASURAMAN	August 17, 1990
GOWRI CORPORATION Vs. ALIMA BIVI	December 10, 1990
GRAHADURAI Vs. SUBASH CHANDRA BOSE	April 2, 1990
GUINDY MACHINE TOOLS PVT LTD Vs. GENERAL MANAGER P AND D STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD	February 21, 1990
GURBANS SINGH, ASSISTANT COLLECTOR CUSTOMS Vs. THE DEPUTY DIRECTOR (P) AND ANR.	March 19, 1990
GURUNATHA PANDITHAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENTS MADRAS	September 10, 1990
H RAHEENANNISA Vs. STATE OF TAMIL NADU	September 21, 1990
H.K. BELLAN Vs. STATE OF TAMIL NADU REPTD. BY SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT AND ANR.	June 12, 1990
HACKBRIDGE HEWITTIC AND EASUN LIMITED Vs. G E C DISTRIBUTION TRANSFORMERS LIMITED	October 6, 1990
HAJEE M MOHAMED KASSIM Vs. SUB INSPECTOR OF POLICE KOTTAR POLICE STATION NAGERCOIL	August 16, 1990
HAJEE MOOSA SULAIMAN SAIT Vs. STATE OF TAMIL NADU	June 25, 1990
HAMSAVALLI Vs. TAHSILDAR	April 24, 1990
HARDIE TRADING LIMITED AND HANSA PAINTS AND CHEMICALS Vs. ADDISON PAINTS AND CHEMICALS AND DY REGISTRAR OF TRADE MARKS	October 8, 1990
HARI RAM SASTRI Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH EGMORE MADRAS 8	November 14, 1990
HARIHARAN Vs. MALLIGA	August 3, 1990
HARIHARAN Vs. MALLIGA AND ANR.	August 13, 1990
HARIKRISHNAN A Vs. REGISTRAR	October 9, 1990
HINDUSTAN PETROLEUM CORPORATION LTD Vs. QUTHUBUDDIN SYED SHAH MOHAMMED BAKHER SAHIB KHADERI	July 2, 1990
IDOL OF K P AMMAN Vs. EDUCATIONAL TRUSTEES CO LTD	February 8, 1990
IFATH SULTANA Vs. GOVT OF T N	July 5, 1990
INCOME-TAX OFFICER Vs. A JOSEPH LOUIS	January 22, 1990
INCOME-TAX OFFICER Vs. NEW ERA ENGG CO	March 15, 1990
INCOME-TAX OFFICER Vs. S M LAKSHMANA PILLAI	February 2, 1990
INCOME-TAX OFFICER Vs. K P A T RAJAMONY NADAR	February 8, 1990
INDIA STEAMSHIP CO LTD Vs. STEEL AUTHORITY OF INDIA LTD	August 16, 1990
INDIAN BANK REPRESENTED BY ITS ASSISTANT GENERAL MANAGER Vs. R.S. THIRUVENGADAM AND ANR.	May 2, 1990
INDIAN OIL CORPORATION LIMITED Vs. STATE OF TAMIL NADU	February 15, 1990
INDIAN OIL CORPORATION PVT LTD A COMPANY OWNED Vs. POPPAT JAMAL AND SONS	August 28, 1990
INDIAN OVERSEAS BANK Vs. COMMISSIONER OF INCOME TAX	February 13, 1990
INDIAN OVERSEAS BANK Vs. BANK OF MADURA LIMITED	February 2, 1990
INDIRA Vs. VASANTHA	January 19, 1990
INDIRAKUMAR Vs. STATE OF TAMIL NADU	June 26, 1990
INDIRARANI SURULIMANI Vs. COMM FOR WORKMEN COMPENSATION	September 4, 1990
INDROL LUBRICANTS AND SPECIALITIES LIMITED Vs. UNION OF INDIA	November 15, 1990
INSURANCE INSPECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. VENKATESAN	August 9, 1990
J ARUMUGAM Vs. STATE OF TAMIL NADU	September 5, 1990
J C AMBAT Vs. CHAIRMAN, MINISTRY OF COMMERCE, GOVERNMENT OF INDIA AND ORS	April 6, 1990
J MOHANLAL Vs. STATE OF TAMIL NADU	December 7, 1990
J V KRISHNAMACHARY Vs. P V RAMAMOORTHY AND ORS	January 12, 1990
J VELAN Vs. G MUTHU	September 4, 1990
J YOVAN Vs. STATE OF TAMIL NADU	March 26, 1990
J. SHYAMALA Vs. P. SUNDAR KUMAR	March 23, 1990
JAGANNATHAN AND ANR. Vs. THE STATE, REP. BY THE INSPECTOR OF PROVIDENT FUND, COIMBATORE	October 12, 1990
JAIN TIMBER TRADERS Vs. JOINT COMMISSIONER II OFFICE OF THE COMMISSIONER OF COMMERCIAL TAXES MADRAS 5	June 15, 1990
JAY FROZEN FOODS Vs. INCOME TAX OFFICER	October 8, 1990
JAYAHAR FIRE WORKS Vs. UNION OF INDIA	August 30, 1990
JAYAKAR FIRE WORKS Vs. UNION OF INDIA	November 2, 1990
JAYAPAL Vs. STATE	September 20, 1990
JITHENDRA LOTTERY AGENCY AND OTEHRS Vs. STATE OF TAMIL NADU	December 20, 1990
JOSEPH FELIX FERNINAND NAVIER PONDICHERRY Vs. SOUCILA ENGINE JULIETTE NAVIER PONDICHERRY	November 26, 1990
JOTHI ANDAVAR AND COMPANY Vs. UNION OF INDIA	September 13, 1990
JOTHIRANI Vs. GOVERNMENT OF TAMIL NADU	March 29, 1990
JUDU ALIAS DASWARAN Vs. STATE OF TAMIL NADU	January 8, 1990
K A KHAJA Vs. INCOME TAX OFFICER SIXTH	October 11, 1990
K AVINASILINGAM Vs. HAMSA	March 13, 1990
K BALAKRISHNAN Vs. DISTRICT REVENUE OFFICER THANJAVUR	February 13, 1990
K BALARAMA NAIDU Vs. STATE OF TAMIL NADU	November 12, 1990
K BHAGAVATHEESWARAN Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	February 21, 1990
K C RAMAKRISHNAN Vs. INRAYS NOW KNOWN AS INRAYS SALES PVT LTD	September 10, 1990
K DAMODARASAMY NAIDU AND BROS Vs. STATE OF TAMIL NADU	February 8, 1990
K E KHADER MEERAN Vs. CHIEF ENGINEER TAMIL NADU HOUSING BOARD-35	September 7, 1990
K E VARADHAN Vs. SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LIMITED	September 11, 1990
K GOVINDAN NAIR Vs. HANSRAJ ROTHRA	November 6, 1990
K GURUSWAMY Vs. STATE OF TAMIL NADU	August 31, 1990
K J BASTIAN CARRYING BUSINESS AT NO 23 VANIAR STREET MADURAI 1 Vs. A NAZARALI	December 11, 1990
K JAGANNATHAN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION TAMIL NADU HOUSING BOARD SCHEME ASHOK NAGAR MADRAS	July 17, 1990
K JAMAL MAIDEEN Vs. STATE OF TAMIL NADU	November 12, 1990
K K SUBRAMANIA SAH Vs. A SAMPATH	December 7, 1990
K KRISHNAN Vs. PRAKALANAYAKI	October 16, 1990
K M MOHAMED YOUSUF SULAIKHA UMMAL Vs. ASSISTANT DIRECTOR	December 11, 1990
K N RAMAKRISHNAN Vs. THAMMARAJ	October 31, 1990
K NATARAJAN ALIAS MURUGAN Vs. STATE OF TAMIL NADU	January 25, 1990
K P NAMBOODRIS DANTADHAVANACHOORAM Vs. SREEDEVI ANTHARAJNAM KULATHIUPULLI MANA	March 2, 1990
K PADHMANABHA PILLAI Vs. CHANDRA PRATAP	August 1, 1990
K PUSHPAIN Vs. ANNA TRANSPORT CORPORATION	August 8, 1990
K R JADAYAPPA MUDALIAR TRADING AS M S SARASU MATCH WORKS Vs. K B VENKATACHALAM TRADING AS M/S GOLDEN MATCH INDUSTRIES	August 9, 1990
K R SRINATHI Vs. H RAMAKRISHNAN	January 8, 1990
K RAJENDRAN Vs. K SELVAGANAPATHY	August 7, 1990
K RAMACHANDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND REFORMS MADRAS	August 31, 1990
K RAMASAMY Vs. GOVERNMENT OF TAMIL NADU	August 10, 1990
K RAMASWAMY NADAR Vs. PATHUMMAL	July 19, 1990
K S MAHABOOB BASHA Vs. KANEEZ FATHIMA	July 3, 1990
K SELVAKUMARASWAMI Vs. STATE	June 29, 1990
K SHANMUGANATHAN Vs. S P VAITHIANATHAN	February 13, 1990
K V KISHORE Vs. APPROPRIATE AUTHORITY	March 15, 1990
K. ABDUL WAHID Vs. THE COLLECTOR OF CUSTOMS, CUSTOMS HOUSES, MADRAS,	August 10, 1990
K. CHELLADURAI AND ORS. Vs. K. SIVASAMI THEVAR AND ANR.	January 19, 1990
K. MALAYANDI Vs. VALLIAMMAL AND ORS.	July 16, 1990
K. RAJENDRAN Vs. DRUGS INSPECTOR	September 10, 1990
K. RAMAMURTHY Vs. STATE	September 20, 1990
K. VENKATARAMAN Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, FOOD DEPARTMENT	January 10, 1990
K.M. SUBRAMANIAM Vs. COMMISSIONER AND SECRETARY HOME DEPARTMENT, GOVERNMENT OF TAMIL NADU, FORT ST. GEORGE MADRAS-6000 09 AND SUPERINTENDENT OF CENTRAL PRISON, COIMBATORE	August 31, 1990
KAILASAM Vs. T K MUTHUSAMY	December 3, 1990
KALAIMANI Vs. PADMA ALIAS RAJALAKSHMI	August 1, 1990
KAMUTHI MADALAICHAMY Vs. THANGARATHINA NADAR	April 30, 1990
KANCHEEPURAM MURUGAN SILK WEAVERS COOPERATIVE PRODUCTION AND SALES SOCIETY Vs. KANCHEEPURAM MURUGAN SILK WEAVERS COOPERATIVE PRODUCTION AND SALES SOCIETY MEMBERS	December 12, 1990
KANDASWAMY Vs. T K AYYANAN	October 26, 1990
KANNADIKARA RAJENDRAN Vs. STATE	July 30, 1990
KANNAMAL Vs. KANNAPPAN	July 23, 1990
KANNAMMAL Vs. STATE OF TAMIL NADU	July 16, 1990
KANNAN Vs. STATE	October 12, 1990
KANNAN TRANSPORT Vs. MARIA AROKIAM	February 10, 1990
KANTHABAI Vs. KATTABOMMAN TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR HAVING HIS OFFICE AT RANI THOTTAM NAGERCOIL	September 17, 1990
KANTHABHAI Vs. KATTABDMMAN TRANSPORT	September 17, 1990
KANYAKUMARI DISTRICT CO OPERATIVE SPINNING MILLS LTD Vs. VELMURUGAN COTTON TRADERS KOVILPATTI	July 24, 1990
KARAPETTAI NADIR GIRLS HIGHER SECONDARY SCHOOL Vs. S P JALAJA	February 16, 1990
KARIKADAI BALU Vs. BALAKRISHNA IYER AND ORS.	August 16, 1990
KATHOOM BIVI AMMAL Vs. S MOHAMAD ALIAS SHEIK MOHAMAD	March 2, 1990
KEELAKARAI HOME TAX PAYERS ASSOCIATION Vs. KEELAKARAI TOWN PANCHAYAT REPRESENTED	March 5, 1990
KEYES Vs. STATE OF TAMIL NADU	July 26, 1990
KNITTING AND TEXTILES MACHINERY WORKS TIRUPPUR COIMBATORE DISTRICT Vs. KARUNABBAL	July 24, 1990
KODY ELCOT LIMITED Vs. DOWN TOWN HOSPITAL	January 4, 1990
KOMALAVALLI AMMAL Vs. T A S KRISHNAMACHARI	October 12, 1990
KOTHANDARAMAN Vs. DEPUTY COLLECTOR REV CUM-LAND ACQUISITION OFFICER	February 9, 1990
KOTHANDARAMAN AND Vs. DEPUTY COLLECTOR REV CUM LAND ACQUISITION OFFICER PONDICHERRY AND	February 9, 1990
KOTHARI AND SONS Vs. SUBRAMANIAN N INCOME TAX OFFICER	July 6, 1990
KUMARAN PAPER PRODUCTS Vs. STATE OF TAMIL NADU	November 5, 1990
L AND T MCNEIL LIMITED Vs. STATE OF TAMIL NADU	June 28, 1990
L K GOVINDARAJ Vs. CENTRAL BOARD OF CUSTOMS AND EXCISE MINISTRY OF FINANCE NEW DELHI	January 18, 1990
L K S GANEE Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	March 12, 1990
L RAGUPATHY Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION	January 25, 1990
L RMK L KANNAN ALIAS RAMAKRISHNAN Vs. L RMK NARAYANAN	October 22, 1990
L SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU	February 6, 1990
LAKSHMI ACHI Vs. ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER NAGAPATTINAM	October 19, 1990
LAKSHMI PACKAGING PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE SALEM DIVISION	September 12, 1990
LAKSHMI PVC PRODUCTS PRIVATE LIMITED Vs. LAKSHMI POLYMERS	July 25, 1990
LAKSHMI SARASWATHY MOTOR SERVICE FIRM GUDIYATHAM Vs. STATE OF TAMIL NADU	June 27, 1990
LAKSHMI STEEL TRADERS Vs. BOARD OF REVENUE COMMERCIAL TAXES	July 26, 1990
LATCHUMANAN Vs. SUBRAMANIAM	September 7, 1990
LEELAVATHI NATESAN Vs. KHAJA MOHIDEEN	October 5, 1990
LERE RAM Vs. JOINT SECRETARY TO GOVERNMENT MINISTRY OF FINANCE NEW DELHI	March 14, 1990
LOYD BITUMAN PRODUCTS P LTD Vs. UNION OF INDIA	April 2, 1990
M A CHIDAMBARAM Vs. WEALTH TAX OFFICER CENTRAL CIRCLE XII MADRAS	November 29, 1990
M A KRISHNASWAMY Vs. DEVAKI	April 10, 1990
M A RAZA ALIAS MOHAMED ALI RAZA Vs. STATE	October 29, 1990
M ABDUL HAKIM Vs. M K M ABDUL SALAM	July 13, 1990
M ARUMUGAM Vs. COMMISSIONER PARAMAKUDI MUNICIPALITY PARAMAKUDI	April 10, 1990
M ARUNAGIRI Vs. BATA INDIA LTD	September 13, 1990
M G CHANDRAIAH Vs. STATE OF TAMIL NADU	July 31, 1990
M GOVINDA GOUNDER Vs. GOVERNMENT OF TAMIL NADU	September 17, 1990
M GOVINDAN Vs. DISTRICT COLLECTOR PUDUKOTTAI	February 28, 1990
M HUSSAIN AND Vs. BHARATHIYAR UNIVERSITY COIMBATORE	April 4, 1990
M K ABDUR RASHED SAHIB Vs. A R RAHIMUNNISSA BEGUM	March 20, 1990
M K HAJEE SAHIB Vs. S MOHAMMED HANEEF	November 30, 1990
M KALYANASUNDARI Vs. A K FAZILUDDIN	December 3, 1990
M KALYANSUNDARAM Vs. COMPETENT AUTHORITY	December 21, 1990
M KARUPPAYI Vs. STATE OF TAMIL NADU	October 25, 1990
M M RUBBER COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	December 12, 1990
M M S INVESTMENT Vs. L VENKATCSAN	August 23, 1990
M M SELVARAJ Vs. P SINGARAM PILLAI	August 13, 1990
M MARIMUTHU Vs. INSPECTOR OF POLICE R T P JOLARPET NORTH ARCOT DISTRICT	December 12, 1990
M MECNAKSHISUNDARAM Vs. GOVERNMENT OF TAMIL NADU	December 18, 1990
M MOKKARAJ Vs. EXECUTIVE MAGISTRATE THIRUMANGALAM	July 13, 1990
M MOORTHY Vs. DRIVERS AND CONDUCTORS BUS SERVICE P LIMITED	July 11, 1990
M MUNUSWAMY Vs. DURAISWAMY	September 17, 1990
M MURUGAM Vs. RANJINI MURUGAM	January 10, 1990
M N LAKSHMIAMMAL Vs. STATE OF TAMIL NADU	October 2, 1990
M NEMICHAND JAIN Vs. P ETHIRAJAN	December 17, 1990
M P RAMANUJAMMAL Vs. C PARANKUJAM MINOR	June 29, 1990
M POONGODI Vs. DIRECTOR OF MEDICAL EDUCATION MADRAS	February 8, 1990
M R ARUMUGHAM Vs. VELAMMAL	November 6, 1990
M R JAYARAJ DEBTOR A R CHINNANARAYANAN Vs. D M R JAYARAJ	September 17, 1990
M RANKA Vs. HONOURABLE CHIEF JUSTICE OF TAMIL NADU HIGH COURT MADRAS	December 20, 1990
M S ABUTHAGIR Vs. PEER MOHAMMED	November 30, 1990
M S ARUMUGHAM Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES SALEM REGION SALEM	October 5, 1990
M S DHOWANI Vs. J RANGANATHAN SECOND INCOME TAX OFFICER CITY CIRCLE V	October 31, 1990
M S DORAISAMI IYER Vs. A R ARUNACHALAM CHETTIAR	October 31, 1990
M S KUPPUSWAMI AND Vs. STATE	July 11, 1990
M S M HANEEFA Vs. FOREST RANGER SHENCOTTA RANGE	March 30, 1990
M S VISWANATHAN AND COMPANY Vs. STATE OF TAMIL NADU	January 5, 1990
M SHEIK HYDIR Vs. STATE OF TAMIL NADU	December 21, 1990
M SUNDARAM PROP: SUNDARAM MOTORS COIMBATORE Vs. CHERAN TRANSPORT CORPN LTD COIMBATORE	August 8, 1990
M V ARUNACHALAM Vs. T KARTHIKEYAN	December 11, 1990
M V KRISHNA IYER Vs. C ROYAPPAN	January 29, 1990
M V RAJASEKARAN Vs. BALAGANGADHARAN	September 3, 1990
M VAITHILINGAM PILLAI DIED Vs. MINOR MARUGANANDHAM	June 12, 1990
M VANAJA Vs. COMMISSIONER OF POLICE MADRAS	April 6, 1990
M VELAYUDAM Vs. KANNAGI	July 30, 1990
M Z NAWAZ KHAN Vs. COMMISSIONER OF POLICE	July 13, 1990
M. ABDUL HAKIM Vs. STATE BY GOVERNMENT OF TAMIL NADU, REP. BY CHIEF SECRETARY, FORT ST. GEORGE AND GOVT. OF INDIA, REP. BY ADDL. SECRETARY, TO GOVT. OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE	September 7, 1990
M. ABDUL HAKKIM Vs. M.K.M. ABDUL SALAM	July 27, 1990
M. GOPALAKRISHNAN AND ANR. Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. (REPRESENTED BY ITS SENIOR REGIONAL MANAGER), MADRAS	October 30, 1990
M. NITYANANDAM Vs. STATE BY INSPECTOR OF POLICE, SPE CBI, MADRAS	September 21, 1990
M. PALANI Vs. THE EXECUTIVE ENGINEER, ANTI POWER THEFT SQUAD, TAMIL NADU ELECTRICITY BOARD AND ANR.	April 17, 1990
M.K. HAJEE SAHIB Vs. S. MOHAMMED HANEEF	January 30, 1990
M.L. VENKATESA CHETTY Vs. M.K. SATYAMOORTHY AND OTHERS	August 31, 1990
MAC ELECTRONICS Vs. DY CHIEF CONTROLLER OF IMPORTS AND EXPORTS	June 29, 1990
MADHURANI GUPTA Vs. SHAIRU BUX DAMANI	November 1, 1990
MADRAS FERTILIZERS LIMITED MADRAS Vs. CHAITRA FERTILIZERS AND CHEMICAL PRIVATE LIMITED BANGALORE	January 12, 1990
MADRAS GYMKHANA CLUB Vs. EMPLOYEES STATE INSURANCE CORPORATION, MADRAS	July 16, 1990
MADRAS INDUSTRIAL LININGS LTD Vs. INCOME-TAX OFFICER	February 23, 1990
MADRAS PALAYACOT CO (P ) LTD Vs. INCOME-TAX OFFICER	March 20, 1990
MADRAS TELEPHONE SUBSCRIBERS AND PUBLIC PROTECTION ASSOCIATION Vs. UNION MINISTER COMMUNICATION GOVT OF INDIA NEW DELHI	July 3, 1990
MADURA COATS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	April 6, 1990
MADURA COATS LTD. Vs. UNION OF INDIA	July 6, 1990
MADURAI METAL INDUSTRIES Vs. UNION OF INDIA	November 6, 1990
MADURAI VELLIAMBALAM TIRUPPARANKUNDRAM ODUKKAM VAGAYARA CHARITIES Vs. S RAMACHANDRAN	October 12, 1990
MAHENDRA INDUSTRIES Vs. GOVERNMENT OF INDIA	July 6, 1990
MAKKIAMMAL GHORI Ï¿½UTHAMAPALAYAM Vs. THONDI ALIAS MOHIDCCN IBRAHIM	September 21, 1990
MALTA GOUNDER Vs. APPUKUTTI	August 10, 1990
MANAGEMENT OF CHITRAM, CO LTD REPRESENTED BY ITS SENIOR MANAGER, FINANCE AND ADMINISTRATION Vs. UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY, MINISTRY OF LABOUR AND ORS	March 1, 1990
MANAGEMENT OF DEVON ESTATE Vs. NABEESA	May 4, 1990
MANAGEMENT OF HACKBRIDGE HEWITTIC AND EASUN LIMITED Vs. PRESIDING OFFICER, 2ND ADDITIONAL LABOUR COURT AND ORS	January 8, 1990
MANAGEMENT RAJA PLANTATIONS PVT LTD Vs. ANGUTHAI	September 3, 1990
MANAGEMENT TAMIL NADU MERCANTILE BANK LIMITED Vs. ASSISTANT COMMISSIONER MADURAI	July 26, 1990
MANAGEMENT, SACRED HEART CONVENT HIGH SCHOOL, PANRUTI, SOUTH ARCOT Vs. STATE OF TAMIL NADU	April 26, 1990
MANAGER, V.G. PANNEERDOSS AND COMPANY Vs. NATARAJA DEVAR	September 12, 1990
MANAGING DIRECTOR THE TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD MADRAS Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD TECHNICAL STAFF ASSOCIATION	November 30, 1990
MANIAN TRANSPORTS Vs. KRISHNA MOORTHY S INCOME TAX OFFICER	October 5, 1990
MANOJ VANAJA Vs. GOPU	November 16, 1990
MARIAMMA VARGHESE Vs. K V BALASUBRAMANIAM	January 11, 1990
MARIAMMAVARGHESE Vs. COMMISSIONER OF LAND REFORMS MADRAS	January 11, 1990
MARY SHEILA Vs. VINCENT THAMBURAJ	November 21, 1990
MATHIVATHANAN M K Vs. INCOME TAX OFFICER	August 31, 1990
MAYALAGU AMBALAM Vs. KR PR KARUPPIAH AMBALAM DIED	November 22, 1990
MAYAVARAM FINANCIAL CORPORATION LIMITED MAYILADULURAI BY ITS MANAGING DIRECTOR R KALYANASUNDARAM Vs. REGISTRAR OF CHITS PONDICHERRY	December 7, 1990
MEENAKSHI COLLEGE FOR WOMEN Vs. UNIVERSITY OF MADRAS	April 11, 1990
MEENAKSHI INDUSTRIES SINGANALLUR COIMBATORE Vs. G GURUSWAMY	December 4, 1990
MEERA NIRESHWALIA Vs. STATE OF TAMIL NADU	November 20, 1990
MERU ENGINEERS P LTD Vs. ELECTRIC CONTROL EQUIPMENT COMPANY	September 7, 1990
METHODIST CHURCH IN INDIA TRUST ASSOCIATION Vs. INSPECTOR GENERAL OF REGISTRATION MADRAS	January 5, 1990
METTUR CHEMICAL & INDUSTRIAL CORPN LTD Vs. UNION OF BANK	January 1, 1990
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. SHIPPING CORPORATION OF INDIA LIMITED	July 13, 1990
MINOR K M B SYED FATHIMA Vs. K M BATHUSA MOHIDEEN	July 5, 1990
MINOR MANGALAM ALIAS BADRAKALI Vs. SUDALAIMUTHU	October 10, 1990
MODERN BUILDERS Vs. B G NARAYANAN	September 21, 1990
MOHAMAD IBRAHIM Vs. STATE	February 8, 1990
MOHAMCD ALI Vs. STATE OF TAMIL NADU	August 21, 1990
MOHAMED MOHAMED YOUSUF Vs. STATE OF TAMIL NADU	October 11, 1990
MOHAN Vs. VARALAKSHMI AMMAL ALIAS ANNAPOORANI AMMAL	October 5, 1990
MOHANLAL FUTNANI ALIAS MOHANLAL D FUTNANI Vs. VISHANJI D FUTNANI	February 21, 1990
MRS. MEERA NIRESHWALIA Vs. STATE OF T.N. AND OTHERS	November 20, 1990
MULJI MEHTA Vs. SUGESAN FINANCE INVESTMENT	November 26, 1990
MUNIAMMAL Vs. R SUNDARA MAHALINGAM	March 15, 1990
MURALI KRISHNAN Vs. A NAGARAJAN	February 27, 1990
MURUGAN Vs. STATE	August 10, 1990
MURUGAN ALIAS CHITRAVLE Vs. STATE	January 23, 1990
MUTHIAH ALIAS MUTHUSAMY Vs. STATE OF TAMIL NADU	December 4, 1990
MUTHUPANDI Vs. STATE OF TAMIL NADU	January 23, 1990
MUTHURAMAN Vs. STATE BY SUB INSPECTOR OF POLICE, CRIME BRANCH, MADARS	October 25, 1990
MUTHUSAMY GOUNDER Vs. JANAKIRAMAN INSANE PERSON	June 20, 1990
N A VICTOR IMMANUEL Vs. STATE	July 23, 1990
N ABDUL KHADAR Vs. SUB INSPECTOR OF POLICE THOKKUR POLICE STATION THANJAVUR	November 23, 1990
N B MOHAN NARAYANASWAMI Vs. STATE OF TAMIL NADU	June 14, 1990
N C RANGESH Vs. INSPECTOR GENERAL OF REGISTRATION	March 22, 1990
N DURAIRAJAN Vs. UNION OF INDIA AND ANOTHER	February 1, 1990
N IQBAL Vs. DEPUTY COMMERCIAL TAX OFFICER GROUP I ENFORCEMENT WING I MADRAS 6	July 27, 1990
N JANAKIRAMAN Vs. DIRECTOR OF TAMIL NADU RAFFLES	July 27, 1990
N JANAKIRAMAN Vs. DIRECTOR OF STATE LOTTERIES TAMIL NADU MADRAS	December 14, 1990
N K MOHNOT Vs. STATE	October 10, 1990
N L ADHINARAYANAN Vs. D KRISHNAMOORTHY	October 26, 1990
N MEENAKSHISUNDARAM Vs. SOUTH INDIA CORPORATION P LTD	June 11, 1990
N P R NARAYANAN Vs. STATE OF TAMIL NADU	August 17, 1990
N PALANIAPPAN Vs. G PANDURANGAN	January 9, 1990
N R NAINAR MOHAMED Vs. KHAJA MOHIDEEN	January 18, 1990
N RANGARAJAN Vs. LAKSHMI KRISHNAN	October 5, 1990
N SRINIVASAMOORTHY Vs. STATE OF TAMIL NADU	September 21, 1990
N SUBBIAH Vs. INDIAN BANK	May 5, 1990
N V BASHYAM REDDY AND CO Vs. FOOD CORPORATION OF INDIA	August 17, 1990
N VIJAYA KUMAR Vs. MUNICIPAL COUNCIL AND ORS	January 29, 1990
N. PANDI Vs. A.B.C.	April 10, 1990
NACHIMUTHU Vs. STATE	September 6, 1990
NAGARATHINAM Vs. MURUGESAN	June 16, 1990
NAGARATHINAM Vs. MURUGESAN	June 13, 1990
NAGOOR MEERA Vs. THE ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE	December 21, 1990
NANA PILLAI Vs. NAINA MOHAMED BEEVI	December 10, 1990
NANDAN DURAI Vs. FRANCIS RATTISBONNE	July 6, 1990
NARASAMMAL DIED Vs. M S SHANMUGAM	July 18, 1990
NARAYAN TIMBERS Vs. JOINT COMMISSIONER II COMMERCIAL TAXES MADRAS 5	February 8, 1990
NARAYANA PRASAD GUPTA Vs. SENTHAMARIAI KANNAN EIGHTH INCOME TAX OFFICER	October 10, 1990
NARAYANA RAJOO Vs. STATE OF TAMIL NADU	July 11, 1990
NARAYANAN POTI Vs. ULAGANATHAN	November 27, 1990
NATARAJAN Vs. STATE	November 19, 1990
NATARAJAN Vs. V M SUNDARAM	October 11, 1990
NATCHIMUTHU GOUNDER Vs. THAMAYANTHI	August 22, 1990
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT Vs. GAUTHAM CONSTRUCTION AND FISHERIES PRIVATE LIMITED	November 20, 1990
NATIONAL INSURANCE CO LTD Vs. A BABU	January 9, 1990
NCYVELI LIGNITE CORPORATION Vs. COLLECTOR OF SOUTH ARCOT CUDDALORE I	September 6, 1990
NELLAI GANESAN Vs. STATE	July 12, 1990
NEW INDIA ASSURANCE COMPANY Vs. K. CHANDRA	May 2, 1990
NEW INDIA ASSURANCE COMPANY MADRAS Vs. B SARASWATHI AMMAL	July 27, 1990
NITHYAKALYANI Vs. MAHENDRA PRASAD	September 13, 1990
NON FERROUS ROLLING MILLS Vs. UNION OF INDIA	August 30, 1990
NOORUL ISLAM EDUCATION TRUST NAGERCOIL Vs. GOVERNMENT OF T N	January 30, 1990
O M MUTHUSWAMY Vs. V R ARUNACHALAM CHETTIAR	September 7, 1990
O N NATARAJAN Vs. MUNICIPAL COUNCIL TURAIYUR	November 21, 1990
OFFICIAL ASSIGNEE Vs. THE PRESIDENT, THE IDEAL HOMES CO-OP. BUILDING SOCIETY LTD.	February 26, 1990
OFFICIAL LIQUIDATOR GANNON DUNKERLEY AND COMPANY MADRAS LIMITED Vs. ASSISTANT COMMISSIONER URBAN LAND TAX	October 12, 1990
OM PRAKASH UMMAT PROPRIETOR, TECHNI SCIENCE INDUSTRIES Vs. THE HONOURABLE VII METROPOLITAN MAGISTRATE	January 5, 1990
OP STORES LIMITED Vs. MEENAKSHI MILLS THOZHILALAR CO I THE ASSISTANT COMMISSIONER OF LABOUR MADURAI II K RENGARAJAN	January 4, 1990
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. POOMPAVAI	March 28, 1990
OSWAL ISPAT UDYOG Vs. SALEM STEEL SUPPLIERS	September 21, 1990
P BALARAMAN Vs. STATE	April 6, 1990
P C CHERIAN PRESIDENT ACADEMIC CUM ARTS SCHOOL MADRAS Vs. SPECIAL COMMISSIONER AND SECRETARY TO GOVERNMENT HOME AC I DEPARTMENT MADRAS	September 3, 1990
P DWARAKNATH REDDY Vs. NEW INDIA MARITIME AGENCIES	November 13, 1990
P J SUNDER RAJAN Vs. UNIT TRUST OF INDIA	April 19, 1990
P JAYAPPAN Vs. INCOME TAX OFFICER	February 1, 1990
P JAYARAMA PILLAI Vs. UNION BANK OF INDIA	September 14, 1990
P JEYANTHI Vs. STATE	July 10, 1990
P KANTHAMMAL Vs. D S RAJALAKSHMI	January 18, 1990
P KULASEKARAN Vs. UNION OF INDIA UOI SOUTHERN RAILWAY	August 23, 1990
P LAKSHMI AMMAL Vs. S LAKSHMI AMMAL	July 27, 1990
P MANI Vs. P VISWANATHAN	March 23, 1990
P MANICKAM Vs. STATE BANK OF INDIA AND ANOTHER	May 4, 1990
P MARIAPPAN Vs. STATE OF TAMIL NADU	November 6, 1990
P MUTHUSAMI Vs. GOVERNMENT OF TAMIL NADU	March 22, 1990
P N GANESAN PVT LIMITED (IN LIQUIDATION) Vs. COMMISSIONER OF INCOME-TAX	July 5, 1990
P NATARAJAN Vs. STATION HOUSE OFFICER	February 13, 1990
P NATARAJAN CHETTIAR Vs. P BALACHANDRAN	August 3, 1990
P NATESAN Vs. TAMIL NADU ELECTRICITY BOARD SALEM DISTRICT	August 16, 1990
P P CHOCKALINGA NADAR Vs. GOVT OF INDIA	March 30, 1990
P S HUSSAIN Vs. C A KABEER	January 2, 1990
P S S SATHAPPAN Vs. ANDHRA BANK LTD	October 8, 1990
P S TANDON Vs. UNIION OF INDIA, AND CHIEF CONTROLLER OF IMPORTS AND EXPORTS	April 25, 1990
P S VENKATARAJAN Vs. T A GOVINDARAJAN	March 9, 1990
P S VISWANATHAN Vs. UNION OF INDIA	February 15, 1990
P SANKARAN Vs. SECRETARY MINISTRY OF DEFENCE NEW DELHI	July 3, 1990
P SEKAR Vs. BHEL RANIPET	June 22, 1990
P SHANMUGHA SUNDARAM PROPRIETOR K PARAMASIVA MUDALIAR Vs. BHARAT PETROLEUM CORPORATION LIMITED	October 15, 1990
P SIVAN MUTHIAH AND ORS Vs. JOHN SATHIAVASAGAM	January 23, 1990
P SWAMINATHAN Vs. LAKSHMANAN	July 27, 1990
P T DORAISWAMY Vs. F MANOHARLAL	November 2, 1990
P V BAKTHAVATCHALAM Vs. STATE OF TAMIL NADU	September 21, 1990
P VIDHYAVATHI Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION GOVERNMENT ESTATE MADRAS 2	March 5, 1990
P. ESAKKIMUTHU AND ORS. Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT, FOREST DEPARTMENT, MADRAS AND ORS.	February 23, 1990
P. MAHAMANI Vs. THE TAMIL NADU MAGNESITE LTD., REP BY ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.	January 23, 1990
P. NATARAJAN CHETTIAR Vs. P. BALACHANDRAN	August 13, 1990
P. VASANTHA, PROVIDENT FUND INSEPECTOR, MADURAI IV. DIVISION Vs. K.R. MUTHIAH AND S. SOLAYAPPAN	December 17, 1990
P.S. BALASUBRAMANIAN Vs. THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA	March 1, 1990
PACHIAMMAL Vs. DEVAKOTTAI NATTUKOTTAI NAGARATHAR DHARMA PARIPALANA SANGAM THROUGH ITS SECRETARY	January 3, 1990
PACIFIC INTERNATIONAL LINE P LTD Vs. MRS VIJAYALAKSHMI AMMAL	January 3, 1990
PALANI NAICKER Vs. STATE OF TAMIL NADU	September 14, 1990
PALANIA PILLAI Vs. STATE	January 19, 1990
PALANIA PILLAI AND ANOTHER Vs. STATE REPRESENTED BY THE SPECIAL POLICE, ESTABLISHMENT C.B.I. MADRAS	January 9, 1990
PALANIMMAL Vs. PECHIMUTHU	October 12, 1990
PALLAVAN TRANSPORT CORPORATION Vs. SUREDDY SEETHAMMA	July 17, 1990
PALLAVAN TRANSPORT CORPORATION LTD METRO MADRAS Vs. KAMALAMURTHY	July 16, 1990
PANCHALINGAM Vs. INSPECTOR OF POLICE C B C I D TIRUCHIRAPALLI	December 21, 1990
PANDARAM ALIAS K P K SHANMUGAM Vs. SUBBAMMAL	August 1, 1990
PANDIAN ROADWAYS CORPORATION LTD Vs. THIRU R M SOMASUNDARAM	February 26, 1990
PANDIAN TEA AND PRODUCE CO PVT LTD Vs. SUB INSPECTOR OF POLICE DEVALA NILGIRIS	November 19, 1990
PANDURANGAN Vs. STATE OF TAMIL NADU	October 19, 1990
PAPPA Vs. SHANMUGHATHAMMAL	June 14, 1990
PAPPAYEE AMMAL Vs. SUBRAMANIAN	September 13, 1990
PAPPUSAMY Vs. STATE OF TAMIL NADU	July 13, 1990
PARAMASIVA CHETTIAR Vs. VENUGOPAL NAIDU	July 18, 1990
PARAMESWARI BRICK WORKS Vs. P.S. SIVARAMAN	April 19, 1990
PARASURAMA OIL MILLS Vs. KANNAN	September 19, 1990
PATEL ROADWAYS P. LTD. Vs. TROPICAL AGROSYSTEMS P. LTD., REPRESENTED BY POWER AGENT, THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.	June 13, 1990
PATHUMA BEEVI DIED Vs. PATHAMUTHU JOHARAN	November 23, 1990
PEDDA KEMPAIAH DECEASED Vs. BERAPPA	December 3, 1990
PEICO ELECTRONICS AND ELECTRICALS LIMITED Vs. STATE OF TAMIL NADU	April 26, 1990
PERAMBALUR SUGAR MILLS LIMITED Vs. STATE OF TAMIL NADU	March 15, 1990
PERIASAMI GOUNDER Vs. CHINNARAJ GOUNDER	November 2, 1990
PLASTICRAFT INDUSTRIES Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	March 20, 1990
PONVEL NADAR Vs. KHURSHEED BEGUM	June 12, 1990
PONVEL NADAR AND ANR. Vs. KHURSHEED BEGUM AND ORS.	June 13, 1990
POOSARILAR EKAMBARAM PILLAI Vs. VISALAKSHMI	March 29, 1990
POWNRAJ Vs. THE PRINCIPAL, CENTRAL POLYTECHNIC	June 14, 1990
PRATHIBA ENGINEERING INDUSTRIES Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	November 15, 1990
PRAVINKUMAR MINOR Vs. R SIVAGNANAM	March 22, 1990
PRINCIPAL TAMIL NADU THEOLOGICAL SEMINARY MADURAI Vs. A SARASWATHI	June 29, 1990
PUSHPA Vs. VELLAMUTHU	July 17, 1990
R AND CO. Vs. STATE BY FOOD INSPECTOR KUMBAKONAM MUNICIPALITY	September 10, 1990
R DHANARAJ Vs. RUBIA	August 21, 1990
R GEETHA Vs. A T RANJAN	September 4, 1990
R GOTHANDARAMAN Vs. CHIEF EDACATIONAL OFFICER DINDIGUL	September 13, 1990
R K JAGANATHAN Vs. VAIDHEEKA MAHAJANA SABHA SANKARALAYAM	March 1, 1990
R K MOHAMED UBAIDULLAH Vs. HAJEE C ABDUL WAHAB	June 14, 1990
R LOUIS ALIAS R P THAMBI RAJA Vs. R IRUDAYAMARY AMMANI	October 19, 1990
R M VENKATACHALAM CHETTIAR Vs. M ABDUL RAHIM SAHIB	November 14, 1990
R MANI Vs. SHANMUGHAM	July 18, 1990
R MANOHAR Vs. DEPUTY DIRECTOR EXPORT INSPECTION AGENCY SUB OFFICE TULICORIN	January 30, 1990
R NAMMALWAR; UMA Vs. GOVINDARAJU	July 11, 1990
R NARAYANASWAMI Vs. SIDDHA RAJA MANICHA PRABHU TEMPLE SITUATED AT MANICKKANAGAR HUMINABAD	April 4, 1990
R PONNU NADAR Vs. N BHAGAVATHI PILLAI	September 13, 1990
R R DELAVAI Vs. INDIAN OVERSEAS BANK	January 19, 1990
R RAMACHANDRAN Vs. R GOVINDARAJU	November 6, 1990
R RANI ALIAS BALAGURUVAJI Vs. UNION OF INDIA THE UNION TERRITORY OF PONDICHERRY	April 23, 1990
R SARASWATHI Vs. J A JAFRULLA	January 10, 1990
R SOUNDARAPANDIAN Vs. SANTHANADEVAN	January 22, 1990
R THIAGASUNDARAM Vs. STATE OF TAMIL NADU	July 5, 1990
R VEERAPPA NAIDU Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED	September 4, 1990
R VIJAYAKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 19, 1990
R VIJAYAKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	March 19, 1990
R Y NARAYANAN Vs. BANK OF MADURAI LIMITED OPPANAKARA ST COIMBATORE	November 19, 1990
R. BAKTHAVATSALAM Vs. THE MANAGEMENT OF AROKKONAM CO-OP. URBAN BANK LTD. AND ORS.	April 20, 1990
R. DHANARAJ AND ANR. Vs. UNITED INDIA INSURANCE CO.	July 21, 1990
R. NARASIMHAN Vs. UNION OF INDIA (UOI) REPRESENTED BY SECRETARY, MINISTRY OF RAILWAYS AND ORS.	January 10, 1990
R. PARIMALA Vs. THE ACCOMMODATION CONTROLLER (COLLECTOR OF MADRAS) AND ORS.	May 3, 1990
R. RAGHAVAN Vs. SAMARIAS HOUSING FINANCE LIMITED	May 29, 1990
R.K. SWAMY Vs. THE ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE	July 27, 1990
RADHA GAJAPATHI RAJU Vs. COMMISSIONER OF INCOME TAX	September 3, 1990
RADHAKRISHNA AND CO Vs. APPELLATE THE COMMERCIAL TAX OFFICER KOVILPATTI	March 8, 1990
RADHAKRISHNAN Vs. RAJASEKARAN RAJEE	June 15, 1990
RADIANT BEARING COMPANY Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	December 14, 1990
RAGHAVAN ALIAS BHAGAVATHIKANNU PILLAI Vs. M KRISHNAMMAL	September 7, 1990
RAHIMA BI AND ORS Vs. R MENEZEZ AND ANR	January 5, 1990
RAJA CORPORATION Vs. INCOME TAX OFFICER	June 13, 1990
RAJA PAUL DAVID DIED Vs. M THIAGARAJAN DIED	June 13, 1990
RAJAGOPAL PILLAI AND ANOTHER Vs. V. SHANMUGHAM AND OTHERS	July 10, 1990
RAJARATHINAM FIRE WORKS Vs. SUPERINTENDENT OF CENTRAL EXCISE	November 1, 1990
RAJENDRAN ALIAS GIRI Vs. STATE OF TAMIL NADU	November 26, 1990
RALLIS INDIA LIMITED Vs. STATE OF TAMIL NADU	September 13, 1990
RALLIS INDIA LTD Vs. M NARASIMHA RAO AND ANOTHER	August 21, 1990
RAMACHANDRAN Vs. STATE OF TAMIL NADU	September 5, 1990
RAMADOSSTHATTUVANDAIYAR Vs. KAMALATHAMMAL	December 10, 1990
RAMAKRISHNAN S Vs. INCOME TAX APPELLATE TRIBUNAL	October 25, 1990
RAMALAKSHMI Vs. STATE	October 29, 1990
RAMALAKSHMI SPINNERS (P ) LTD Vs. INCOME-TAX OFFICER	February 16, 1990
RAMALINGAM Vs. BASAVALINGAM	December 19, 1990
RAMAMOORTHY ALIAS VANNIA ADIKALAR Vs. STATE	August 22, 1990
RAMAMURTHY AND ORS. Vs. V. PERUMAL	October 5, 1990
RAMANI AMMAL Vs. SUSILAMMAL	July 13, 1990
RAMASAMY MOOPANAR Vs. RAMASAMY MOOPANAR	September 17, 1990
RAMPAL SINGH Vs. CENTRAL INSTITUTE OF PLASTIC ENGINEERING AND TOOLS CIPET GUINDY MADRAS 32	October 31, 1990
RAMURU GOUNDER Vs. ANDALAMMAL	November 19, 1990
RANE (MADRAS) LTD Vs. INSPECTING ASSISTANT COMMISSIONER	May 23, 1990
RANGANATHAN Vs. STATE OF TAMIL NADU	November 2, 1990
RANGASWAMY IYENGAR TRUST Vs. GOVERNMENT OF TAMIL NADU	July 16, 1990
RATNAM AUTOMOBILES Vs. SIVAGAMI	June 13, 1990
RAVICHANDRAN Vs. SUBBARAMA IYER	April 10, 1990
REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUNDS MADRAS Vs. M/S KAMARAJ TEXTILES	July 7, 1990
REGIONAL PROVIDENT FUND COMMISSIONER MADRAS Vs. MANAGEMENT OF PRECISE WIRE CLOTH CO P LTD MADRAS	April 12, 1990
REKHA PARAMESWARI ALIAS GNANAMBIGAL MUTHIAH Vs. ASSISTANT COLLECTOR OF CUSTOMS	September 12, 1990
REXIN SEA INDIA Vs. UNION OF INDIA	April 12, 1990
RILVAN LEATHERS Vs. UNION BANK OF INDIA	January 1, 1990
RILVAN LEATHERS Vs. UNION BANK OF INDIA	December 25, 1990
RISHAB SPINNING MILLS Vs. COLLECTOR OF CUSTOMS	September 20, 1990
ROCKWELD ELECTRODES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	March 14, 1990
ROMAN CATHOLIC SOCIETY OF THE BROTHERS OF THE SACRED HEART OF JESUS PALAYAMKOTTAI TIRUNELVELI DISTRICT Vs. GOVERNMENT OF TAMIL NADU	September 10, 1990
ROSHANLAL AGARWAL AND ORS. Vs. DEPUTY CHIEF COMMISSIONER OF IMPORTS AND EXPORTS AND ORS.	September 14, 1990
ROSLYN VINOLIA Vs. A PETER KANAKARAJ	November 16, 1990
RUGMINI RAM RAGHAV SPINNERS P LIMITED Vs. UNION OF INDIA	July 31, 1990
S A NATESAN Vs. EXECUTIVE FIRST CLASS MAGISTRATE AND REVENUE DIVISIONAL OFFICER SANKARI	December 17, 1990
S ALAMELU Vs. SUPERINTENDING ENGINEER SOUTH ARCOT	March 29, 1990
S BAHEERATHY Vs. KANAGARATHINAM DIED	November 29, 1990
S BALASUNDARAM Vs. S MAHADEVAN	July 26, 1990
S BALU Vs. UNION OF INDIA	August 14, 1990
S BYRAVAN PETITIONER Ï¿½ ARBITRATOR Vs. R THIRUMALAISAMY REDDIAR	August 20, 1990
S CHANDRASEKARAN Vs. STATE OF TAMIL NADU	March 1, 1990
S CHENTHIL KUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION MADRAS	February 15, 1990
S DENNIE Vs. GOVERNMENT OF TAMIL NADU	July 7, 1990
S E A RAJA Vs. M R LAKSHMINARASIMHA GUPTA	December 6, 1990
S GHOUSE Vs. AMMAKAMMA CHARITIES	August 31, 1990
S K GOUDU Vs. KARIAPPAN	September 3, 1990
S KANAGARAJ AND Vs. GOVT OF T N	October 9, 1990
S KANDASAMY SENNANDAR Vs. SUB INSPECTOR OF POLICE THIRUKATTUPALLI	November 23, 1990
S KRISHNASWAMI AND E DEVARAJAN Vs. E RAMIAH	May 3, 1990
S LALITHA Vs. UNION OF INDIA	July 5, 1990
S MARIMUTHU Vs. STATE	December 19, 1990
S P G C METAL INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 25, 1990
S P MURUGAPPAN Vs. INCOME TAX OFFICER	September 4, 1990
S PANNADEVI Vs. GOVERNMENT OF INDIA	April 6, 1990
S PERIANNAN Vs. COMMISSIONER OF INCOME TAX	December 20, 1990
S PONNUSWAMY Vs. GOVT OF T N	February 28, 1990
S R LAKSHMANAN Vs. COMMISSIONER OF INCOME TAX	February 20, 1990
S RAJAGOPALA VANDAYAR Vs. COMMISSIONER OF INCOME TAX	January 23, 1990
S RAMA THEVAR Vs. V S MANICKAM	October 9, 1990
S RAMABADRAN Vs. STATE OF TAMIL NADU	September 19, 1990
S RAMAKRISHNAN Vs. THANGAMUTHU NATTAR	November 14, 1990
S RAMAMURTHY Vs. JAYALAKSHMI AMMAL	October 11, 1990
S RANGARAJ Vs. R R SUBBAYAN	January 22, 1990
S S CHINNASWAMY GOUNDER PERIYAR DISTRICT Vs. ASSISTANT COMMISSIONER PERIYAR DISTRICT	July 16, 1990
S S KADER IBRAHIM ROWTHER Vs. S SHEIK MOHAMED ALIAS S MOHAMED ROWTHER	February 12, 1990
S S VISWANATHAN Vs. DEPUTY REGISTRAR OFFICE OF THE REGISTRAR OF CO OP SOCIETIES TIRUVARUR TANJORE DISTRICT	October 30, 1990
S SUBRAMANIAM Vs. REGIONAL TRANSPORT OFFICER	February 6, 1990
S SUKUMAR Vs. SPL COMMISSIONER OF COMMERCIAL TAXES MADRAS	February 12, 1990
S SWAMIDASS Vs. ROBERT BRUCE	January 22, 1990
S T SANKARAN THIRUVENGADA ANAND Vs. A RAJA RAMALINGAM	September 4, 1990
S V MAHADEVAN Vs. MESSRS INDIAN BANK	August 1, 1990
S. NATARAJAN Vs. SHELLY	January 10, 1990
S.P. SHANTHI SWAROOP Vs. STATE OF TAMIL NADU, REP. BY ASST. COMMISSIONER OF POLICE, CENTRAL CRIMES BRANCH, MADRAS	March 15, 1990
SAKTHI SAW MILL Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	August 7, 1990
SAMBU FILMS Vs. M/S VIJAYA PICTURES	June 15, 1990
SAMEERA RASHEED Vs. AMINA BAI	November 7, 1990
SANKAR Vs. STATE	March 29, 1990
SANKAR ALIAS GOWRI SANKAR Vs. STATE OF TAMIL NADU	September 19, 1990
SANKARLAL JAIN Vs. R KALAVATHI AMMAL	January 24, 1990
SANTHA ENGINEERING INDUSTRIALS Vs. SUPERINTENDENT OF CENTRAL EXCISE	October 16, 1990
SANTHAKUMAR Vs. STATE	October 9, 1990
SAROJA Vs. STATE OF TAMIL NADU	July 11, 1990
SAROJINI AMMAL Vs. NAVAMANI	December 5, 1990
SCERANGA GOUNDER Vs. AUTHORISED OFFICER LAND REFORMS NOW REDESIGNATED AS ASSISTANT COMMISSIONER ERODE	August 31, 1990
SECRETARY AND COMMISSIONER DEPARTMENT OF PUBLIC HEALTH FORT ST GEORGE MADRAS 9 Vs. G CHOWDAPPA	November 20, 1990
SECRETARY AND COMMISSIONER DEPARTMENT OF PUBLIC HEALTH MADRAS Vs. G CHOWDAPPA	February 23, 1990
SEKAR COFFEE MANUFACTURING COMPANY Vs. COFFEE BOARD	February 16, 1990
SELVAM EDUCATIONAL AND CHARITABLE TRUST REPRESENTED BY ITS CHAIRMAN Vs. MADURAI KAMARAJ UNIVERSITY REPRESENTED BY ITS REGISTRAR AND ORS.	April 19, 1990
SELVAMANI Vs. JAGANNATHAN	November 19, 1990
SELVAN Vs. STATE	October 10, 1990
SELVARASU Vs. K.A. GANESAN AND ORS.	April 25, 1990
SHANMUGAIAH @ THINDAN Vs. STATE BY INSPECTOR POLICE, ALANKULAM	August 16, 1990
SHANTHA V PAI Vs. VASANTH BUILDERS MADRAS	August 23, 1990
SHANTHI DIAMONDS Vs. INCOME-TAX OFFICER	March 12, 1990
SHANTHI THEATRE PEP Vs. JOINT COMMISSIONER I LAND ADMINISTRATION CHEPAUK MADRAS	July 9, 1990
SHANTHILAL M THAKKER Vs. STATE OF TAMIL NADU	August 31, 1990
SHAPORJI POLLONJI AND COMPANY (P ) LTD SALEM AND ANR Vs. A NISHAT AND ANR	August 13, 1990
SHITAL N SHAH Vs. INCOME TAX OFFICER	August 27, 1990
SIMPSON AND COMPANY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 24, 1990
SINGAN CHETTY ATEENDROOLOO CHETTYS CHARITIES Vs. STATE OF TAMIL NADU MADRAS	September 3, 1990
SIVANANDAM AMMAL Vs. S KADIRESAN	July 23, 1990
SIVAPRAKASAM MUDALIAR Vs. SELVARAJ PADAYACHI	August 23, 1990
SIVASAMY Vs. SUB INSPECTOR KINATHUR KADAVU COIMBATORE	December 5, 1990
SIVASAMY THEVAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD MADRAS	August 27, 1990
SIVASANKAR Vs. SANTHAKUMARI	September 3, 1990
SMT Vs. KANAKAMMAL V INCOME-TAX OFFICER	January 3, 1990
SONA SPICES PVT. LTD., CHANDIGARH Vs. BROOKE BOND (INDIA), LTD. MADRAS	December 11, 1990
SOUTH ARCOT MARKET COMMITTEE CUDDALORE Vs. SOUTH ARCOT DISTRICT CO OPERATIVE SPINNING MILLS LTD	December 11, 1990
SOUTH INDIA CARBONIC GAS INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU	August 17, 1990
SOUTHERN AUTOMOBILE INDUSTRIES Vs. STATE OF TAMIL NADU	June 12, 1990
SOUTHERN ENGINEERING INDUSTRIES Vs. SUPDT OF CENTRAL EXCISE	October 13, 1990
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD Vs. DURGA IRON WORKS	April 23, 1990
SOUTHERN REFRACTORIES AND MINERALS Vs. STATE OF TAMIL NADU	November 29, 1990
SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES MADRAS Vs. S SUKUMAR	March 8, 1990
SREE MEENAKSHI MILLS THOZHILALAR CO-OP STORES LTD Vs. ASST COMMR OF LABOUR MADURAI	January 4, 1990
ST ALEYSIUS ANGLO INDIAN HIGHER SECONDARY SCHOOL MADRAS Vs. ASSOCIATION FOR PROTECTION OF EDUCATION	August 27, 1990
STALE, BY FOOD INSPECTOR KADAIYANALLUR MUNICIPALITY, REPRESENTED BY PUBLIC PROSECUTOR, MADRAS Vs. SYED AND P. PONNAIAH	November 12, 1990
STATE Vs. R. PERUMAL	December 19, 1990
STATE Vs. SIVASAMY	October 22, 1990
STATE BANK OF INDIA MADRAS Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL MADRAS	July 19, 1990
STATE BANKS STAFF UNION MADRAS CIRCLE Vs. STATE BANK OF INDIA	December 19, 1990
STATE BY FOOD INSPECTOR Vs. GANAPATHY	July 16, 1990
STATE BY FOOD INSPECTOR, PANAGUDI TOWN PANCHAYAT, REP. BY THE PUBLIC PROSECUTOR Vs. KHAJA MOHIDEEN	December 17, 1990
STATE BY FOOD INSPECTOR, TIRUCHANDUR BY PUBLIC PROSECUTOR Vs. ARUMUGHA NAINAR	November 26, 1990
STATE BY FOOD INSPECTOR, VILLUPURAM BY PUBLIC PROSECUTOR Vs. MANI	September 14, 1990
STATE BY KARAIKUDI MUNICIPALITY, FOOD INSPECTOR, KARAIKUDI MUNICIPALITY, REP. BY PUBLIC PROSECUTOR, MADRAS Vs. SELVAM AND KATHALINGA NADAR	December 18, 1990
STATE BY PUBLIC PROSECUTOR Vs. SYED	July 17, 1990
STATE BY PUBLIC PROSECUTOR Vs. SYED	July 7, 1990
STATE GOVERNMENT OF TAMIL NADU Vs. DR. BALASUBRAMANIAN	January 19, 1990
STATE INDUSTRIED PROMOTION CORPORATION OF TAMIL NADU LIMITED MADRAS Vs. V ARPUTHARAJ	June 28, 1990
STATE INDUSTRIED PROMOTION CORPORATION OF TAMIL NADU LTD Vs. V ARPUTHARAJ	July 11, 1990
STATE OF MAHARASHTRA Vs. INSPECTOR OF POLICE	March 13, 1990
STATE OF TAMIL NADU Vs. A MOHAMMED YOUSUF	March 29, 1990
STATE OF TAMIL NADU Vs. TAMIL NADU STICK INDUSTRIES	June 29, 1990
STATE OF TAMIL NADU Vs. K M DHARUMARAJA	June 21, 1990
STATE OF TAMIL NADU Vs. R V KRISHNIAH CHETTY	June 25, 1990
STATE OF TAMIL NADU Vs. SOWDESWARI MAHAJANA CHARITABLETRUST	May 3, 1990
STATE OF TAMIL NADU Vs. S DURAISAMY CHETTIAR AND CO	July 6, 1990
STATE OF TAMIL NADU Vs. JAY BI TRADERS	October 22, 1990
STATE OF TAMIL NADU Vs. GUEST KEEN WILLIAMS LIMITED	November 29, 1990
STATE OF TAMIL NADU Vs. LAKSHMI STARCH LIMITED	December 5, 1990
STATE OF TAMIL NADU Vs. AMBIKA PRESS	December 5, 1990
STATE OF TAMIL NADU Vs. P T MARIMUTHU CHETTIAR	November 15, 1990
STATE OF TAMIL NADU Vs. BHASKARAN BLUE METAL WORKS	November 15, 1990
STATE OF TAMIL NADU Vs. SUGUNA AGENCIES	November 8, 1990
STATE OF TAMIL NADU Vs. VOLTAS LIMITED	November 8, 1990
STATE OF TAMIL NADU Vs. T M T DRILL PRIVATE LTD	November 5, 1990
STATE OF TAMIL NADU Vs. C KANCHANAMALA	July 26, 1990
STATE OF TAMIL NADU Vs. APARAJITHA RUBBERS PRIVATE LIMITED	August 8, 1990
STATE OF TAMIL NADU Vs. VILAMPATTI NADAR URAVINMURAIKKU PATHIAYAPATTA A V M MARIMUTHU NADAR MELNILAIPALLIYIN MANAGING COMMITTEE VILAMPATTI	August 31, 1990
STATE OF TAMIL NADU Vs. ENGLISH ELECTRIC COMPANY OF INDIA LIMITED	August 30, 1990
STATE OF TAMIL NADU Vs. WANDER LIMITED	October 8, 1990
STATE OF TAMIL NADU Vs. O P ALIYAR	October 25, 1990
STATE OF TAMIL NADU Vs. M S VENKATASAMY RAJA	October 22, 1990
STATE OF TAMIL NADU Vs. BETALA INDUSTRIES	October 22, 1990
STATE OF TAMIL NADU Vs. MOUNT MECHANICAL WORKS PRIVATE LIMITED	October 26, 1990
STATE OF TAMIL NADU Vs. N S RAJA AND COMPANY	October 22, 1990
STATE OF TAMIL NADU Vs. SIMPSON C H	November 1, 1990
STATE, BY FOOD INSPECTOR AMMAPETTAI TOWN PANCHAYAT, REP. BY PUBLIC PROSECUTOR Vs. K. VELU	December 19, 1990
STERLING CONSTRUCTION Vs. PREMIER TRANSPORT	June 15, 1990
SUBA SRI MANI Vs. S SARASWATHI	October 12, 1990
SUBBAROYAN Vs. DEVADAS NADAR	September 20, 1990
SUBRAMANI Vs. SARANGAPANI AND FIVE ORS.	September 20, 1990
SUGESAN FINANCE INVESTMENT Vs. UNION OF INDIA	January 22, 1990
SUGUNARAJ C T Vs. SYNDICATE BANK	July 6, 1990
SUKRA SHOE FABRIC Vs. UNITED COMMERCIAL BANK	November 15, 1990
SUN PAPER MILLS LIMITED Vs. UNION OF INDIA	August 14, 1990
SUNDARAM INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU	November 29, 1990
SUNDARAMBAL Vs. DEIVANAAYAGAM	November 13, 1990
SURESH AND KUMAN SINGH PETITIONERS AND THE STATE Vs. RAMESH AND SURESH	February 8, 1990
SUYAMBU Vs. STATE	July 17, 1990
SWASTIC AGENCY Vs. STATE OF TAMIL NADU	June 13, 1990
SYED SHAFIULLAH Vs. RAFIQ MAHMOOD	June 15, 1990
SYED YUSUF Vs. O P KANNAN NAIR	November 23, 1990
SYNDICATE BANK TIRUCHIRAPALLI TIRUCHIRAPPALLI Vs. TIRUCHIRAPPALLI AUTOMOBILE SPARE PARTS CO OPERATIVE STORES LIMITED	September 13, 1990
T A SUBRAMANIYA CHETTIAR Vs. BABI AMMAL	July 17, 1990
T ANANDAVALLI Vs. COMMISSIONER OF INCOME TAX	August 28, 1990
T G VISWANATHAN CHETTIAR Vs. T A SHANMUGHA CHETTIAR	July 12, 1990
T J RAJU Vs. P R NEELAKANTAN	April 18, 1990
T K KUPPUSWAMY Vs. UNION OF INDIA	April 6, 1990
T M RAMALINGAM Vs. CHAIRMAN, MADRAS METROPOLITAN DEVELOPMENT AUTHORITY AND ANR	January 10, 1990
T M RAMASWAMY GOUNDER Vs. RANGANAYAKI	March 8, 1990
T N AGRICULTURAL UNIVERSITY Vs. SOCIALIST THOZILALAR SANGAM COIMBATORE	February 22, 1990
T N CHANDRA Vs. SOUTH INDIA CORP AGENCIES LTD	February 13, 1990
T N SIVARAJ RAHIM SAKSHI FAKHIR SAHIB Vs. STATE OF TAMIL NADU	November 1, 1990
T P RADHAKRISHNAN Vs. ASSISTANT COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS	January 21, 1990
T R CHIDAMBARAM Vs. CONTROLLER OF ESTATE DUTY	January 23, 1990
T SRINIVASAN Vs. T VARALAKSHMI	April 25, 1990
T T VERGHESE Vs. BINNY	November 21, 1990
T. CHENGALVARAYAN AND ANOTHER Vs. KARUR VYSYA BANK LTD. AND ANOTHER	April 23, 1990
T.E. SUGUMARAN Vs. STATE, BY SUB INSPECTOR OF POLICE, MARAIMALAI NAGAR, POLICE STATION	August 8, 1990
T.M. RAJENDRAN AND ANOTHER Vs. C.A. REDDY	December 18, 1990
T.M. UTHRAKUMARAN Vs. TAMIL BAPTIST MISSION MIDDLE SCHOOL AND ORS.	July 25, 1990
TAMIL NADU ADI DRAVIDAR HOUSING AND DEVELOPMENT CORPORATION LTD., BY ITS MANAGING DIRECTOR Vs. THE APPELLATE AUTHORITY/DEPUTY COMMISSIONER OF LABOUR AND ANR.	June 29, 1990
TAMIL NADU AGRO INDUSTRIES CORPORATION LIMITED Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE	December 14, 1990
TAMIL NADU DOCUMENT WRITERS ASSOCIATION REPRESENTED BY ITS SECRETARY AND ORS. Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT AND ORS.	April 25, 1990
TAMIL NADU ELECTRICITY BOARD Vs. C KASI	November 8, 1990
TAMIL NADU ELECTRICITY BOARD Vs. M/S HINDUSTAN CONSTRUCTION COMPANY LTD CONSTRUCTION HOUSE	November 7, 1990
TAMIL NADU ELECTRICITY BOARD Vs. N K S D RALHNASABAPATHY TIRUNELVELI DISTRICT	August 14, 1990
TAMIL NADU ELECTRICITY BOARD Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL	October 13, 1990
TAMIL NADU ELECTRICITY BOARD ELECTRICITY AVENUE 800 ANNA SALAI MADRAS Vs. S P NAMASIVAYAM	December 20, 1990
TAMIL NADU STATE WAKF BOARD Vs. UMAR SALAI MOHAMED SAIT	April 4, 1990
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. M D VIJAYAKUMAR	October 11, 1990
TAMIZH SELVI Vs. ARUMUGAM	July 10, 1990
THANGAMANI Vs. NATESAN	March 23, 1990
THANIEL VICTOR Vs. STATE	March 15, 1990
THE MANAGEMENT OF VANNIAR ESTATE Vs. KAMATCHI	May 4, 1990
THE MANAGING DIRECTOR, TAMIL NADU WAREHOUSING CORPORATION Vs. S.V. UTHIRAPATHI	August 21, 1990
THE NATIONAL ENGINEERING CO. LTD. Vs. THE TAHSILDAR AND ORS.	March 23, 1990
THE PRESIDENT, KANYAKUMARI DISTRICT MINERAL WORKERS UNION Vs. THE MANAGER, INDIAN RARE EARTHS LTD. MINERAL DIVISION AND ORS.	May 4, 1990
THE REGIONAL COMMISSIONER, EMPLOYEES PROVIDENT FUNDS Vs. KAMARAJ TEXTILES AND ORS.	April 25, 1990
THIRU AROORAN SUGARS LIMITED Vs. STATE BANK OF INDIA	June 14, 1990
THIRUGNANAM PONDICHERRY Vs. THULUVA VELLALA MUNNETRA SANGAM VILLIANUR	July 19, 1990
THIRUMALAISAMI ASARI Vs. BAKTHAVATSALAM	February 28, 1990
THIRUMATHI REETA Vs. STATE OF TAMIL NADU	March 16, 1990
THIRUVALEESWARAR TEMPLE Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT AND ANR	February 26, 1990
THOZHAPPA IYENGAR ALIAS ALAGAR IYENGAR Vs. P GANAPATHY	December 4, 1990
THUNINCHARAM Vs. STATE	August 21, 1990
TIIC OFFICERS WELFARE ASSOCIATION Vs. CHIEF SECRETARY TO GOVERNMENT	March 19, 1990
TIRUPALHUR CO OPERATIVE SUGAR MILLS LTD Vs. UNION OF INDIA	August 3, 1990
TMT. SUBA SRI MANI Vs. TMT. S. SARASWATHI	October 12, 1990
TRADERS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS	March 21, 1990
TRANSFORMERS AND ELECTRICALS KERALA LTD Vs. UNION OF INDIA	August 6, 1990
TRICHUR COTTON MILLS LIMITED Vs. STATE OF TAMIL NADU	January 5, 1990
TRUSTPURAM RESIDENTS ASSOCIATION Vs. CORPORATION OF MADRAS	February 9, 1990
TUBE INVESTMENTS OF INDIA LTD. Vs. RIM AND ACCESSORIES (P) LTD.	May 29, 1990
TULICORIN NEW SHORE SLUM DWELLERS WELFARE ASSOCIATION SOUTH BEACH ROAD TUTICORIN Vs. CHAIRMAN PORT TRUST TUTICORIN	July 13, 1990
TUTTAPULLUM ESTATES Vs. COMMISSIONER OF INCOME TAX	December 7, 1990
UNION BANK OF INDIA Vs. VUMMIDIAR AGENCIES	June 11, 1990
UNION OF INDIA Vs. M/S TRAVANRORE CHEMICAL AND MANUFACTURING COMPANY LTD ALWAYE	July 8, 1990
UNION OF INDIA Vs. RAJA AGENCIES	December 19, 1990
UNION OF INDIA Vs. JAI BHARATH AND COMPANY	August 6, 1990
UNION OF INDIA Vs. COROMANDEL PRODORITE LIMITED	September 18, 1990
UNITED INDIA INSURANCE CO. LTD Vs. K. SUBRAMANIAM	June 30, 1990
UNITED INDIA INSURANCE CO. LTD. Vs. ANGAMMAL	June 13, 1990
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PALANIAMMAL	April 16, 1990
UNITY TOOLS Vs. COMMISSIONER OF INCOME TAX	January 3, 1990
UNIVERSAL BANK OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	January 3, 1990
UPPER INDIA BEARINGS AND BUSHINGS LIMITED Vs. UNION OF INDIA	December 4, 1990
V A DAMODARAN Vs. E L D PARRY INDIA LTD	July 13, 1990
V BALAN ALIAS V BALASUBRAMANIAN Vs. R S RAJAN AND A D RAMASAMY	July 9, 1990
V DORAISWAMI PILLAI Vs. GOVERNMENT OF T N	January 11, 1990
V ELANGOVAN Vs. ASSISTANT DIVISIONAL ENGINEER ELECTRICITY SYSTEMS-53	September 6, 1990
V KRISHNAMURTHY Vs. CHIEF SUPERINTENDENT TRAINING POWER ENGINEER TRAINING SOCIETY [A GOVERNMENT OF INDIA ORGANISATION THERMAL POWER STATION PERSONNEL TRAINING INSTITUTE NEYVELI	June 14, 1990
V M T AND CO Vs. R YAMUNA BAI	July 10, 1990
V MAHADEV Vs. COMMISSIONER OF INCOME TAX	March 20, 1990
V N RAGHAVAN Vs. V VIJAYA	January 5, 1990
V NATARAJAN Vs. VEERABADRA UDAYAR	January 5, 1990
V PALANISWAMI Vs. STATE OF TAML NADU	July 2, 1990
V PECHIANNA THEVAR AND Vs. KULALAR PILLAIYAR TEMPLE TIRUPPUR	February 2, 1990
V RAMASWAMY Vs. STATE OF TAMIL NADU	January 8, 1990
V SADAYAPPAN Vs. DIRECTOR GENERAL OF HEALTH SERVICES	January 17, 1990
V SELVAKUMAR Vs. STATE OF TAMIL NADU	November 28, 1990
V SHANTHA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING MADRAS	January 3, 1990
V SRIRANGAMMAL Vs. UNION BANK OF INDIA	July 12, 1990
V SUBRAMANIAN Vs. STATE OF TAMIL NADU	April 17, 1990
V SUDHAKAR Vs. V RAMIAH	January 10, 1990
V T ELAIYA PILLAI Vs. DEPUTY COMMISSIONER H R AND C E ADMINISTRATION DEPT MAYURAM	April 20, 1990
V T ELAYA PILLAI Vs. AUTHORISED OFFICER LAND REFORMS VILLUPURAM	August 21, 1990
V V DHANUSJKADI NARAR Vs. HINDUSTAN LEVER LIMITED BOMBAY	July 25, 1990
V VEDAGIRI PROP VEDACHALAM TRANSPORTS THIRUMAZHI CHENGALPATTU Vs. MANAGING DIRECTOR PATTUKOTTAI ALAGIRI TRANSPORT CORPORATION VELLORE	March 7, 1990
V VEDHAM Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS	September 9, 1990
V VEERARAGHAVAN Vs. P O LABOUR COURT COIMBATORE	September 12, 1990
V VIJAYAMELU Vs. DIRECTOR OF MEDICAL EDUCATION	January 8, 1990
V X JOSEPH Vs. STATE OF TAMIL NADU	June 13, 1990
V. SETHURAMAN Vs. K.K. NATARAJAN	September 19, 1990
V. VEDHAM Vs. THE DIRECTOR OF SCHOOL EDUCATION, MADRAS	September 19, 1990
VALAMPURI JOHN M P Vs. UNION OF INDIA	July 6, 1990
VALLI ALAGAPPAN Vs. THIRD WEALTH-TAX OFFICER	January 4, 1990
VALLIAMMAL Vs. RAKKIA GOUNDER	December 18, 1990
VALLIAMMAL Vs. PERIASAMY THEVAR	September 14, 1990
VANJIAPPA GOUNDAR Vs. SRI KANNIKA PARAMESWARI AMMAN KOVIL	August 23, 1990
VARADAN Vs. M SUBBULAKSHMI AMMAL	February 5, 1990
VARADAPPA NAIDU Vs. THAYARAMMAL	July 2, 1990
VARADARAJAN Vs. MADURAIMUTHU	December 19, 1990
VARALAKSHMI FINANCE SYNDICATE KRISHNAGIRI Vs. R GOVINDARAJULU	October 5, 1990
VASANTHA AMMAL Vs. V P DHANARAJ	February 28, 1990
VASANTHA SOMASUNDARAM Vs. STATE	November 9, 1990
VASANTHI Vs. RAMASWAMI	March 29, 1990
VEDANTHAM Vs. NIRMALA	February 19, 1990
VEERACHARI Vs. THIMMAMMA ALIAS THIMMAKKA	July 11, 1990
VEERASEKARAN Vs. STATE	December 13, 1990
VELATHAL Vs. R K PONNUSAMY	November 7, 1990
VELIMALAI RUBBER COMPANY LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER	August 23, 1990
VENKATARAGHAVAN MINOR Vs. DISTRICT EDUCATIONAL OFFICER CHINGLE PUT	December 5, 1990
VENKATESA MUDALIAR Vs. N KRISHNASWAMY MUDALIAR TRUST VELLORE	September 18, 1990
VENKATESAN NAIDU Vs. AUTHORISED OFFICER MADRAS	July 18, 1990
VENSUER MEDICAL PVT LIMITED Vs. UNION OF INDIA	October 30, 1990
VENUGOPAL Vs. STATE OF TAMIL NADU	April 23, 1990
VICTOR SAHAYARAJ Vs. UNION OF INDIA	July 26, 1990
VIJAYALAKSHMI Vs. INSPECTOR OF POLICE KARUR POLICE STATION KARUR	November 16, 1990
VIMALA AMMAL Vs. C SUSEELA	May 2, 1990
VINCENT POOBALARAYAR Vs. RENT CONTROLLER DISTRICT MUNSIF TUTICORIN	July 9, 1990
VINIBA PRODUCTS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	August 21, 1990
VINIBA PRODUCTS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	August 1, 1990
VIROLEX CABLES Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED	July 27, 1990
VISAITHARI THUNI THAYARIPPALARGAL SANGAM PODATHURPETTAI Vs. TAMIL NADU ELECTRICITY BOARD BY ITS CHAIRMAN MADRAS	September 7, 1990
VISALAKSHI Vs. SARASWATHI AND ORS.	February 23, 1990
VISHNUDAS KISHINDAS ZARDA FACTORY HYDERABAD Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED AZAMABAD HYDERABED	October 11, 1990
VISPRO FOUNDRY ENGINEERS LIMITED Vs. COMMERCIAL TAX OFFICER ADYAR ASSESSMENT CIRCLE MADRAS	December 21, 1990
VISWANATHIAH B AND CO Vs. COMMISSIONER OF INCOME TAX	August 13, 1990
VOPAK PHARMACEUTICALS Vs. UNION OF INDIA	November 5, 1990
WAHAB AND CO. Vs. FOOD INSPECTOR, TIRUCHIRAPALLI MUNICIPAL CORPORATION, TRICHY	July 17, 1990
WANDER LTD Vs. ANTEX INDIA PVT LTD	July 19, 1990
WAVOO MAGUDOOM MOHAMED Vs. GOVERNMENT OF TAMIL NADU	September 19, 1990
WORKMEN OF ASHOK LEYLAND LTD Vs. ASHOK LEYLAND LTD	July 6, 1990
WORKMEN OF KEMPT 1 LTD Vs. GOVERNMENT OF TAMIL NADU	December 21, 1990
WORKMEN OF SESHASAYEE PAPER AND BOARD LIMITED Vs. STATE OF TAMILNADU	September 18, 1990
Y KASPAR Vs. SUPERINTENDING ENGINEER PUBLIC WORKS DEPARTMENT THANJAVUR	June 26, 1990
Y MOHAMED Vs. STATE OF TAMIL NADU	July 11, 1990
YASODAIAMMAL Vs. MAHALAKSHMIAMMAL	April 4, 1990
YASODAIAMMAL DIED Vs. RAJALAKSHMI AMMAL	April 4, 1990
ZARIN TAJ BEGUM AND ORS. Vs. LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION WORKS) AND ORS.	March 9, 1990
ZEBBC POLYMERS AND CARTONS Vs. BALUSSERY POLYMERS PRIVATE LTD	September 7, 1990

Year 1990 of HIGH COURT OF MADRAS

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