|
A C THIRUGNANAMURTHY Vs. V JAMUNA BAI
|
March 7, 1989 |
|
A EASWARA MOORTHY AND ANR Vs. GOVERNMENT OF TAMIL NADU
|
October 19, 1989 |
|
A KARUNAMBIGAI Vs. V KANAGASABAPATHY
|
March 13, 1989 |
|
A L AMEEN TEACHER TRAINING INSTITUTE Vs. STATE OF TAMIL NADU
|
March 31, 1989 |
|
A V D RAJ INDUSTRIES Vs. UNION OF INDIA
|
December 15, 1989 |
|
A. SRINIVASULU NAIDU (DIED) AND ORS. Vs. GAJARAJ MEHTA AND SONS, BY MANAGING PARTNER T.C. GAJARAJA MEHTA
|
October 5, 1989 |
|
A. SUBRAMANI Vs. MANI
|
January 13, 1989 |
|
A. VENKATARAMAN Vs. STATE
|
March 30, 1989 |
|
A.J. DASTAGIR ALIAS A.J. MOHAMMED MEERA, PROPRIETOR TAJ MAHAL HOTEL Vs. K.P. ABDULLAH AND ORS.
|
October 6, 1989 |
|
A.S. MOHAMED YOUSUF Vs. A.K. ANWAR BASHA
|
December 22, 1989 |
|
ABDU ALIAS NAZER ALIAS M ABDU ALIAS M ABDU MANHAMMAT ALI Vs. STATE OF TAMIL NADU
|
September 20, 1989 |
|
ABDUL KHADER Vs. STATE
|
December 13, 1989 |
|
ADDL COLLECTOR OF CENTRAL EXCISE MADURAI Vs. KATHIRESAN PILLAI
|
January 24, 1989 |
|
ADHIYAMAN EDUCATIONAL AND RESEARCH INSTITUTIONS Vs. STATE OF TAMIL NADU
|
November 23, 1989 |
|
AGARWAL FINANCE CO Vs. INCOME-TAX OFFICER
|
August 7, 1989 |
|
ALANGADU IMMUDI AGHORA SIVACHARYA AYIRA VYSIA MUTT NERINJJIPOTTAI Vs. SANKARASUBRAMANIAM
|
June 23, 1989 |
|
ANANDAN Vs. STATE
|
April 11, 1989 |
|
ANANDARAJ Vs. S R JAIN
|
August 31, 1989 |
|
ANANDHA THANDAVAM Vs. UDAYA SUNDARAM
|
January 2, 1989 |
|
ANANTHAN Vs. STATE, BY FOOD INSPECTOR, ERODE MUNICIPALITY
|
August 22, 1989 |
|
ANNAMALAI Vs. STATE
|
April 25, 1989 |
|
ANNAPOORANI AMMAL Vs. RAMASWAMY NAICKER
|
February 27, 1989 |
|
ANNAPOORANI AMMAL (DIED) AND OTHERS Vs. RAMASWAMY NAICKER AND OTHERS
|
October 27, 1989 |
|
AROKIADASS P Vs. GOVERNMENT OF T N
|
November 1, 1989 |
|
ARULANANDAM Vs. STATE
|
July 13, 1989 |
|
ARUMUGA SELVI Vs. ADDITIONAL SUPERINTENDENT OF POLICE
|
January 5, 1989 |
|
ARUMUGHAM Vs. STATE
|
January 31, 1989 |
|
ARUNACHALA NADAR Vs. KALAVATHI PALANICHAMI
|
January 30, 1989 |
|
ASHOK KUMAR KEDIA Vs. BALAJI BUILDERS
|
August 29, 1989 |
|
ASSISTANT COLLECTOR OF CUSTOMS IMPORTS Vs. SUNDARAM TEXTILES
|
July 17, 1989 |
|
ASSISTANT G M CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
August 9, 1989 |
|
ASSTT COLLECTOR TIRUVALLUR Vs. C RAMAMOORTHY
|
July 5, 1989 |
|
ATHIYANNAN Vs. ATHAYEE
|
February 9, 1989 |
|
AUDCO INDIA LTD Vs. AUDCO INDIA EMPLOYEES UNION
|
February 13, 1989 |
|
AUDITOR DASARADHA RAMI REDDY CHARITIES Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1989 |
|
AYYASAMI GOUNDER Vs. T S PALANISAMI
|
April 20, 1989 |
|
B JEGNATHAN Vs. STATE OF TAMIL NADU
|
March 6, 1989 |
|
B RAJAPPA Vs. ADDL CONTROLLER OF EXAMINATION MADRAS UNIVERSITY
|
January 24, 1989 |
|
B. THOMAS AND ANR. Vs. JOSEPH THOMAS
|
March 30, 1989 |
|
B. VEDACHALAM. Vs. SRI. PANDURANGAN AND ORS.
|
November 10, 1989 |
|
BALAJI FINANCE SYNDICATE Vs. S M BHAKTHAVATCHALAM
|
September 21, 1989 |
|
BALARAM BUS SERVICE Vs. SECRETARY, STATE TRANSPORT AUTHORITY
|
November 23, 1989 |
|
BANK OF INDIA OFFICERS Vs. BANK OF INDIA
|
June 15, 1989 |
|
BEAMA MANUFACTURERS PRIVATE LIMITED Vs. REGIONAL DIRECTOR ESI CORPORATION
|
August 24, 1989 |
|
BENZEX LABS LIMITED Vs. COLLECTOR OF CUSTOMS
|
March 28, 1989 |
|
BHAGEERATHI AMMAL Vs. KUPPALAMMAL AND ORS
|
September 20, 1989 |
|
BHANUMATHY Vs. M VENKATESAN
|
February 24, 1989 |
|
BHARAT PETROLEUM CORPORATION LIMITED MADRAS Vs. D X FRANCIS
|
June 15, 1989 |
|
BHARGAVAKULA NAINARGAL SANGAM AND ORS. Vs. ARUNACHALA UDAYAR
|
October 20, 1989 |
|
BHASKARAN Vs. STATE
|
April 21, 1989 |
|
BHUPENDRAKUMAR R PANKLI Vs. M K LAKSHMI
|
February 2, 1989 |
|
BOJARAJ Vs. STATE OF TAMIL NADU
|
March 29, 1989 |
|
BRIJ MOHAN KANODIA, PROPRIETOR, INDUSTRIAL LINKERS Vs. VENKATESWARA ELECTRICAL INDUSTRIES (P) LTD.
|
July 20, 1989 |
|
BRITISH PHYSICAL LABORATORIES INDIA LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER MAIN EGMORE ASSESSMENT CIRCLE MADRAS
|
January 30, 1989 |
|
BROOKE BOND INDIA LIMITED Vs. BALAJI TEA INDIA PRIVATE LIMITED
|
July 18, 1989 |
|
C ARUMUGAN Vs. PARASAMAL
|
January 13, 1989 |
|
C JOSE UKKUR Vs. UNION OF INDIA
|
February 16, 1989 |
|
C K RAGHUNATH Vs. S GANAPATHY
|
February 23, 1989 |
|
C MANI Vs. SALEEM
|
February 3, 1989 |
|
C P SRINIVAS Vs. I T O MADRAS
|
April 20, 1989 |
|
C PAULRAJ Vs. HONBLE MR JUSTICE P BHASKARAN JUSTICE BHASKARAN COMMISSION OF INQUIRY AND ANR
|
November 8, 1989 |
|
C PITCHHAI ALIAS KATHAN Vs. GOKILA DEVI AMMAL
|
March 9, 1989 |
|
C SUSSELA Vs. K VENKATAKRISHNA
|
February 14, 1989 |
|
C. SARGUNAM Vs. THE STATE OF TAMIL NADU REPRESENTED BY COMMISSIONER AND SECRETARY, TRANSPORT DEPARTMENT AND ORS.
|
December 15, 1989 |
|
C.B. CHANDRASEKHAR Vs. STATE
|
August 8, 1989 |
|
CHANDAMAMA PUBLICATIONS Vs. COMMISSIONER OF INCOME TAX
|
January 19, 1989 |
|
CHANDRASEKAR Vs. STATE
|
March 28, 1989 |
|
CHELLIAH AND 4 OTHERS Vs. STATE
|
February 16, 1989 |
|
CHERIYAN Vs. STATE OF TAMIL NADU
|
February 1, 1989 |
|
CHIEF C R A Vs. COIMBATORE A AND C P LTD
|
April 3, 1989 |
|
CHIEF CONTROLLER OF IMPORTS AND EXPORTS Vs. RASHI LEATHER PRIVATE LIMITED
|
March 22, 1989 |
|
CHIEF CONTROLLING REVENUE AUTHORITY Vs. GUNAPALA
|
March 28, 1989 |
|
CHIEF CONTROLLING REVENUE AUTHORITY STAMP ACT AND INSPECTOR GENERAL OF REGISTRATION Vs. COIMBATORE ALCOHOL AND CHEMICALS PVT LTD
|
April 3, 1989 |
|
CHINNAMMAL Vs. NAGARATHINAMMAL
|
March 7, 1989 |
|
CHINTHAMADHAR JEBAMANI Vs. STATE OF TAMIL NADU
|
February 7, 1989 |
|
CHITHAMADHAR AND JEBAMANI Vs. STATE
|
February 17, 1989 |
|
CHITRAMBALA GOUNDER Vs. STATE
|
March 27, 1989 |
|
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. K RANGANATHAN
|
November 2, 1989 |
|
COLLECTOR OF CUSTOMS Vs. RANJIT EXPORTS PVT LIMITED
|
September 27, 1989 |
|
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT MADRAS 34 Vs. KANNIAPPA NAICKER
|
June 13, 1989 |
|
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADRAS Vs. E K SETHURAMALINGAM PILLAI
|
July 10, 1989 |
|
COMMISSIONER OF GIFT TAX Vs. MARAPPA GOUNDER K
|
April 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. UMADEVI BHUWALKA
|
April 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. P GANU RAO AND SONS
|
April 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK
|
June 15, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. B NAGI REDDI
|
June 15, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BALASUBRAMANIAN M
|
March 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PRASAD PRODUCTIONS PRIVATE LIMITED
|
January 31, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CHEMICALS AND PLASTICS INDIA LIMITED
|
February 14, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MARSHALL SONS AND CO MFG LIMITED
|
February 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA AND SONS V
|
February 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PERUMAL CHETTIAR A R K
|
February 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. A R K PERUMAL CHETTIAR
|
February 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. JAGANNATHAN K M
|
February 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PANDIAN ROADWAYS CORPORATION LIMITED
|
February 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DEVI FILMS PRIVATE LIMITED
|
February 28, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MADRAS POLO AND RIDERS CLUB
|
January 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CHINNIKRISHNA CHETTY K R
|
January 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. M S P NADAR SONS
|
January 31, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SHETH C J
|
January 24, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SIMSON AND MC CONECHY LIMITED
|
January 24, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MANICKA GOUNDER T K
|
January 24, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BALA I M RAO SMT
|
January 20, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. NARASIMHAN P V
|
September 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDEN BISELERS
|
September 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. NANKCHAND JAIN
|
October 25, 1989 |
|
COMMISSIONER OF INCOME TAX/WEALTH TAX Vs. M BALASUBRAMANIAN
|
March 27, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. V RAMAKRISHNA AND SONS
|
February 8, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. V VEERARAGHAVULU
|
January 20, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. VATSALA V
|
January 20, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. BALAKRISHNAN A R
|
January 31, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. RAMASWAMY G
|
February 21, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. VENKATACHALAPATHY B R
|
October 6, 1989 |
|
COMMISSIONER OF WEALTH TAX COMMISSIONER OF INCOME TAX Vs. KULANDAIVELU PILLAI M
|
February 13, 1989 |
|
COMMISSIONER OF WEALTH TAX/INCOME TAX Vs. M KULANDAIVELU PILLAI
|
February 13, 1989 |
|
COMPUTER GRAPHIC PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
|
December 8, 1989 |
|
CONTROLLER OF ESTATE DUTY Vs. SILESHKUMAR R MEHTA
|
March 14, 1989 |
|
CONTROLLER OF ESTATE DUTY Vs. NISSAR AHMED A
|
April 17, 1989 |
|
CONTROLLER OF ESTATE DUTY Vs. SESHACHALA GRAMANI ESTATE OF LATE W S
|
April 19, 1989 |
|
CORRESPONDENT THE AMERICA] ADVENT MISSION SCHOOL TIRUPORUR RANGE GUINDY Vs. J JEEVANANDAM SINCE DIED
|
July 27, 1989 |
|
D GOPALAN Vs. RAGHAVA NAICKER
|
June 15, 1989 |
|
D GOPALAN Vs. B SHANTHI ALIAS VENNIRA ADAI NIRMALA
|
January 23, 1989 |
|
D SASIDHARAN AND A R JAGADEESAN Vs. SIPCOT
|
November 9, 1989 |
|
D SEERALAN Vs. FACIT ASIA LID
|
September 8, 1989 |
|
D. KANDASWAMY NAICKER (DIED) AND ORS. Vs. R. KUMARASWAMY AND ANR.
|
December 15, 1989 |
|
D. KRISHNAMOORTHY Vs. STATE BY SPECIAL POLICE ESTABLISHMENT, C.B.I. MADRAS
|
March 20, 1989 |
|
D.A. DUBIER Vs. THE COLLECTOR OF MADRAS
|
July 12, 1989 |
|
DAKSHA R SHETH Vs. SEVENTH INCOME-TAX OFFICER
|
December 6, 1989 |
|
DAMODARAN Vs. STATE
|
February 17, 1989 |
|
DCW LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
January 13, 1989 |
|
DEENAN Vs. JAYALALITHA
|
March 31, 1989 |
|
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION Vs. V E C T CHIDAMBARAM
|
September 18, 1989 |
|
DHANALAKSHMI SP Vs. ASST DIRECTOR OF INVESTIGATION
|
August 17, 1989 |
|
DHARMAN Vs. N C SRINIVASAN
|
February 23, 1989 |
|
DHATCHAYANI Vs. I.G. TRANSPORTS
|
July 7, 1989 |
|
DIRECTORATE OF REVENUE INTELLIGENCE Vs. M K S ABU BUCKER
|
April 5, 1989 |
|
DISTRICT COLLECTOR AND ORS Vs. S R PITCHAI
|
December 15, 1989 |
|
DR S ARUMUGHAM Vs. GOVERNMENT OF TAMIL NADU
|
December 4, 1989 |
|
DROUPADHI DEVI Vs. STATE OF TAMIL NADU
|
March 28, 1989 |
|
DY DIRECTOR ENFORCEMENT DIRECTORATE MADRAS Vs. NAINA MARICAIR
|
March 9, 1989 |
|
E I D PARRY INDIA LIMITED Vs. INDUSTRIAL TRIBUNAL
|
October 31, 1989 |
|
E MOHANLAL Vs. S M THIRUMALAI CHETTIAR
|
January 30, 1989 |
|
EGMORE NUNGAMBAKKAM TALUK WINE MERCHANTS ASSOCIATION MADRAS 35 Vs. STATE OF TAMIL NADU
|
April 27, 1989 |
|
EMANUEL TEACHERS Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
|
December 7, 1989 |
|
ENGINEERING EXPORTS PROMOTION COUNCIL Vs. ASIAN WIRE ROPES LIMITED
|
March 1, 1989 |
|
ENNORE STEEL ENTERPRISES LIMITED Vs. UNION OF INDIA
|
December 31, 1989 |
|
ESTATE OF KISANDAS Vs. CONTROLLER OF ESTATE DUTY
|
January 31, 1989 |
|
ETHIRAJULU NAIDU Vs. BOLE NAIDU DIED
|
June 20, 1989 |
|
EXECUTIVE OFFICER ARULMIGU RANGANATHASWAMI DEVASTHANAM SRIRANGAM Vs. HIS HOLINESS SRIVAN SATAGOPA SRI VEDANTHA DESIKA YATHINDRA MAHADESIGAN 44TH JEER OF SRI AHOBILA MATH HEREDITARY TRUSTEE OF VEDANTHA DESIKAR SANNADHI WITHIN THE PRECINCTS OF SRI RANGANATHA SWAMY TEMPLE
|
January 6, 1989 |
|
FAR WOOD INDUSTRIES Vs. STATE OF TAMIL NADU
|
March 16, 1989 |
|
FEDERATION OF INDIAN BANK EMPLOYEES UNION Vs. THE GOVT. OF INDIA BY ITS SECRETARY, MINISTRY OF LABOUR, NEW DELHI AND ANOTHER
|
September 14, 1989 |
|
FLEMING INDIA Vs. AMBALAL SARABHAI ENTERPRISES
|
March 2, 1989 |
|
G CHANDRASEKHAR Vs. CHAIRMAN MADRAS PORT TRUST
|
March 3, 1989 |
|
G KUMAR Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS
|
April 28, 1989 |
|
G PADMANABHA CHETTIAR AND SONS Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1989 |
|
G RAMANATHAN Vs. REVATHY
|
March 16, 1989 |
|
G. KANNAN Vs. D.P. SAMUEL AND ORS.
|
December 15, 1989 |
|
GANESAN Vs. INSPECTOR OF POLICE
|
November 28, 1989 |
|
GAYATRI DEVI Vs. INCOME TAX OFFICER
|
December 5, 1989 |
|
GERANCO AROMATICS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER VADAPALANI ASSESSMENT CIRCLE MADRAS
|
January 20, 1989 |
|
GNANASUNDARAM Vs. MURUGESA NAICKER
|
January 12, 1989 |
|
GOKULDAS Vs. APPANDANATHA NAINAR
|
December 11, 1989 |
|
GOPALAN D Vs. SHANTHI B
|
January 23, 1989 |
|
GOVARDHAN CEMENT AGENCIES (P ) LTD Vs. INCOME-TAX OFFICER
|
December 20, 1989 |
|
GOVERNMENT OF TAMIL NADU Vs. N F J PONNUDURAI
|
August 16, 1989 |
|
GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS COMMISSIONER AND SECRETARY, HOME DEPARTMENT AND ORS. Vs. K. CHIDAMBARAM
|
December 21, 1989 |
|
H C LODHA Vs. C RANGANATHAN
|
February 13, 1989 |
|
H VETRI SELVI Vs. STATE OF TAMIL NADU
|
November 8, 1989 |
|
HABEEBUR RAHMAN Vs. RAM BABU AND BROS JALAGAON
|
January 11, 1989 |
|
HAJA MOIDEEN AND Vs. GOVERNMENT OF INDIA
|
December 15, 1989 |
|
HEMA MOHNOT Vs. STATE
|
May 5, 1989 |
|
HIGH COURT Vs. R PERIASWAMY
|
April 26, 1989 |
|
HINDUSTAN LEVER LIMITED Vs. V V DANUSHKODI NADAR
|
August 14, 1989 |
|
HIS HOLINESS SRI LA SRI SHANMUGHA DESIGHA GANANASAMBANDA PARAMACHARIA SWAMIGAL ADHEENAKARTHAR OF DHARMAPURAM ADHEENAM DHARMAPURAM Vs. STATE OF TAMIL NADU
|
January 17, 1989 |
|
HIS HOLINESS SRI-IA-SRI KAWIVASI MUTHUKUMARASWAMI THAMBIRAN SWAMIGAL, HEAD OF SRI KASI MUTT Vs. MADURAI KAMARAJ UNIVERSITY TEACHERS ASSOCIATION, SRI KUMARAGURUPARAM SWAMIGAL ARTS COLLEGE
|
October 17, 1989 |
|
I LAKSHMI NARAYAN Vs. A VEERARAGHAVALU
|
December 7, 1989 |
|
IN RE: JEYASEELAN Vs. STATE
|
March 31, 1989 |
|
IN RE: K. SAROJA, WIFE OF R.R. KRISHNAN Vs. STATE
|
August 24, 1989 |
|
IN RE: MR PATRIK MARTIN, MRS RAGINA MARTIN REPRESENTED BY POWER AGENT SR THERASA THOMAS Vs. STATE
|
February 24, 1989 |
|
INBARAJ Vs. STATE
|
March 23, 1989 |
|
INCOME-TAX OFFICER Vs. REMY PERFUMES (P ) LTD
|
June 23, 1989 |
|
INCOME-TAX OFFICER Vs. MURUGAN AUTO AGENCIES
|
May 22, 1989 |
|
INCOME-TAX OFFICER Vs. TRICHY DISTILLERIES AND CHEMICALS LTD
|
November 27, 1989 |
|
INDIA LEATHER CORPORATION P LTD Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1989 |
|
INDIAN BANK MADRAS Vs. S KRISHNASWAMY
|
February 15, 1989 |
|
INDIAN EXPRESS (MADURAI) PVT LIMITED Vs. COLLECTOR OF CUSTOMS
|
January 30, 1989 |
|
INDIAN EXPRESS MADURAI Vs. COLLECTOR OF CUSTOMS
|
January 13, 1989 |
|
INDIAN OXYGEN LTD Vs. GANGA PRASAD
|
December 18, 1989 |
|
INDRANI Vs. S RAMALINGAM
|
February 3, 1989 |
|
INSPECTING ASSISTANT COMMISSIONER Vs. R VASU
|
March 17, 1989 |
|
ISMAIL SAIT Vs. M. CHINNIAH AND ANOTHER
|
December 13, 1989 |
|
J K IRON AND STEEL MANUFACTURING COMPANY Vs. D C T O ADDL HARBOUR II ASSESSMENT CIRCLE MADRAS
|
December 21, 1989 |
|
J MUTHUKRISHNAN Vs. STATE
|
August 14, 1989 |
|
JAGANNATHAN ALIAS GOVINDARASU Vs. ANGAMUTHU PILLAI
|
March 30, 1989 |
|
JAI RANGA MILLS RAJAPALAYAM Vs. L GOVERNMENT OF TAMIL NADU
|
August 1, 1989 |
|
JAI RANGA MILLS, REPRESENTED BY ITS PARTNER, K.P. JAYARAM RAJA Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, THE DEPARTMENT OF LABOUR AND EMPLOYMENT AND ORS.
|
August 7, 1989 |
|
JAYALAKSHMI AMMAL Vs. SRI PRASANNA VINAYAGAR TEMPLE BY TRUSTEES
|
December 1, 1989 |
|
JAYAPRADA R Vs. SUBRAMANIAM D INCOME TAX OFFICER
|
April 21, 1989 |
|
JAYAPRAKASH Vs. STATE
|
February 13, 1989 |
|
JAYARA MAN Vs. STATE OF TAMIL NADU
|
January 27, 1989 |
|
JAYARAMAN Vs. STATE
|
January 27, 1989 |
|
JEPPIAR EDUCATIONAL TRUST Vs. UNIVERSITY OF MADRAS
|
October 6, 1989 |
|
JEYASEELAN Vs. STATE
|
March 31, 1989 |
|
JOHNY Vs. STATE
|
July 19, 1989 |
|
JOTHI BAI Vs. STATE
|
January 20, 1989 |
|
JOTHI BEGUM Vs. STATE OF TAMIL NADU
|
April 24, 1989 |
|
JOY Vs. C I OF POLICE
|
February 7, 1989 |
|
K A SUKUMAR Vs. UNION OF INDIA
|
January 19, 1989 |
|
K CHINNAPPA GOUNDER AND ORS Vs. KANGEYAM PANCHAYAT BOARD REPRESENTED
|
November 10, 1989 |
|
K G GOPAL AND ORS Vs. STATE OF TAMIL NADU
|
December 15, 1989 |
|
K GOVINDARAJ Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
July 11, 1989 |
|
K JAYARAMAN Vs. SUPERINTENDENT OF POLICE ERODE
|
April 13, 1989 |
|
K M A HAJA KUDHBUDIN Vs. THIRUMATHY MOORSHDA BHANU
|
January 12, 1989 |
|
K M IYYAKANNU Vs. THANGAMMAL
|
March 8, 1989 |
|
K M M MOHAMED YOUSUF Vs. THUNAIVAN BUS SERVICE FIRM
|
December 7, 1989 |
|
K MOHAMMEDKUTTY Vs. STATE OF TAMIL NADU
|
November 18, 1989 |
|
K NARAYANAN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
March 28, 1989 |
|
K PALANIAPPAN Vs. EXECUTIVE FIRST CLASS MAGISTRATE AND R D O SANKARAI
|
April 5, 1989 |
|
K PONNUMUTHAN Vs. K SATHIADAS
|
January 2, 1989 |
|
K S RAMARATHINAM Vs. SRI VENKATESWARA FABRICATORS P LTD
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December 19, 1989 |
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K SINGARAM Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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September 28, 1989 |
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K SOMASUNDARAM Vs. STATE
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August 26, 1989 |
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K SRINIVASAN Vs. P. SRINIVASAN
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December 7, 1989 |
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K T ALAGAPPA CHETTIAR Vs. COLLECTOR TIRUVANNAMALAI
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November 22, 1989 |
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K V RAMAMURTHI Vs. FOOD INSPECTOR THIRUVANNAMALAI MUNICIPALITY
|
March 2, 1989 |
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K VENKATIAH NAIDU Vs. K P KARUNAKARAN INCOME TAX OFFICER
|
April 21, 1989 |
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K. SAVITHRIAMMAL Vs. K.K. BALAGURUVAPPA
|
September 22, 1989 |
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K. SELVAM Vs. THE GOVERNMENT OF TAMIL NADU, REP. BY ITS COMMISSIONER AND SECRETARY, HOME DEPARTMENT, FORT. ST. GEORGE, MADRAS-9 AND
|
February 22, 1989 |
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K.S. TRIVEDI Vs. ASHOK LEYLAND LTD.
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September 6, 1989 |
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K.S.P. SUBRAMANIAN Vs. THE COMMISSIONER OF LAND REVENUE AND COMMERCIAL TAXES
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May 25, 1989 |
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KALIAMMAL Vs. S A S ALAGAPPA CHETTIAR
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August 22, 1989 |
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KALIAPPA NADAR Vs. STATE OF TAMIL NADU
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March 30, 1989 |
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KALIMUTHU Vs. STATE
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March 30, 1989 |
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KALIMUTHU AND PALANISAMY Vs. STATE
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April 3, 1989 |
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KALIYAMMAL Vs. RAGHURAMA GOUNDER
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April 12, 1989 |
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KALYANI Vs. G.V. SUBRAMANIAM AND ORS.
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November 2, 1989 |
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KANNAN Vs. INSPECTOR OF POLICE C 2 POLICE STATION MADRAS
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March 30, 1989 |
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KANNIAMMAL Vs. STATE
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June 1, 1989 |
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KARTHIKEYAN Vs. STATE
|
December 7, 1989 |
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KARUNA ALIAS KARUNAKARAN Vs. STATE
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April 28, 1989 |
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KARUPPASAMY Vs. STATE
|
January 10, 1989 |
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KARUPPATHAL Vs. PALANISAMI GOUNDER
|
April 11, 1989 |
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KARUR VYSYA BANK LTD Vs. INSPECTING ASSISTANT COMMISSIONER
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May 19, 1989 |
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KASTURI RADHA KRISHNAN Vs. PRESIDENT OF INDIA
|
July 31, 1989 |
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KHODAY BREWING AND DISTILLING INDUSTRIES LTD Vs. STATE OF TAMIL NADU
|
April 28, 1989 |
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KOSALAM ROWTHER Vs. S. KANDASAMY
|
September 8, 1989 |
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KRISHNAMURTHY ALIAS THAMBA Vs. STATE
|
July 4, 1989 |
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KRISHNAVENI TRANSPORTS Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR MADRAS
|
March 29, 1989 |
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KRISHNAVENI TRANSPORTS Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR MADRAS
|
March 9, 1989 |
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KUNBUDEEN ALI BHOY Vs. STATE OF TAMIL NADU
|
September 18, 1989 |
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KUPPAR Vs. SUPERINTENDENT OF CENTRAL PRISON MADRAS
|
January 18, 1989 |
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KUTPUDDIN ALI PHOY Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
November 1, 1989 |
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KUTTAIYAN ALIAS GOVINDASWAMY Vs. STATE INSPECTOR OF POLICE KAVERIPATTINAM POLICE STATION
|
June 13, 1989 |
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L D KANCHAN Vs. INDIAN OVERSEAS BANK
|
August 22, 1989 |
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L GOUTHAMCHAND Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1989 |
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LAKSHMIPATHY Vs. STATE INSPECTOR OF POLICE TRAFFIC INVESTIGATION SOUTH RANGE MADRAS
|
October 31, 1989 |
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LINGAM Vs. R SEKHAR
|
April 13, 1989 |
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LUCAS T V S LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
January 6, 1989 |
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M AISHATH NAJIYA Vs. LALCHAND KEWALRAM
|
March 14, 1989 |
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M AISHATH NAJIYA Vs. LALCHAND KEWALRAM AND ORS
|
June 15, 1989 |
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M C MUTHANNA Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1989 |
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M GANESAN Vs. BLUE STAR LTD
|
June 20, 1989 |
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M JAINULABDEEN ALIAS ABDEEN Vs. JT SECRETARY TO GOVERNMENT OF INDIA
|
December 14, 1989 |
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M JAMALUDDIN Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE
|
August 14, 1989 |
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M K CHUBBY RAJ Vs. STATE BANK OF INDIA
|
April 5, 1989 |
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M L KRISHNAMURTHY Vs. DISTRICT REVENUE OFFICER VELLORE
|
April 4, 1989 |
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M R F LIMITED Vs. METRO TYRES LIMITED
|
February 15, 1989 |
|
M RAMACHANDRAN Vs. STATE OF TAMIL NADU
|
December 11, 1989 |
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M S E ELUMALAI Vs. ASSISTANT DIRECTOR OF HANDLOOMS AND TEXTILES
|
December 21, 1989 |
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M S MANI Vs. STATE
|
January 6, 1989 |
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M SELVAM Vs. T P KUPPANNA MUDALIAR
|
November 8, 1989 |
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M. EASWARAMOORTHY AND ORS. Vs. C. NATESA GOUNDER AND ANR.
|
December 15, 1989 |
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M.G. MOHANRAJ AND OTHERS Vs. MYLAPORE HINDU PERMANENT FUND LTD BY SECRETARY AND OTHERS
|
July 6, 1989 |
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MADANRAJ SUBBARAJ Vs. STATE OF TAMIL NADU
|
December 5, 1989 |
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MADRAS CITIZENS PROGRESSIVE COUNCIL Vs. CHARIMAN CENTRAL BOARD OF DIRECT TAXES
|
July 4, 1989 |
|
MADRAS ENGLISH BAPTIST CHURCH Vs. STATE OF TAMIL NADU REPRESENTED BY THE COMMISSIONER AND SECRETARY EDUCATION DEPARTMENT AND ORS
|
December 15, 1989 |
|
MADURA COATS LTD Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT THE DEPUTY COMMISSIONER OF LABOUR MADURAI
|
September 21, 1989 |
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MADURAI CITY LIQUORS DEALERS ASSOCN Vs. STATE OF TAMIL NADU
|
April 27, 1989 |
|
MAHALINGAM Vs. KANNAYYAN
|
April 19, 1989 |
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MANAGEMENT KRISHNAVENI ROADWAYS MADURAI Vs. I P PUNNAIVANAM
|
September 22, 1989 |
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MANAGEMENT OF INDIAN BANK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CENTRAL
|
October 3, 1989 |
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MANAGEMENT OF MADRAS FERTILISERS LIMITED Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT II KUPPUSWAMI
|
August 31, 1989 |
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MANAGEMENT OF MADRAS FERTILISERS LTD Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT
|
August 31, 1989 |
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MANAGEMENT OF PUNJAB NATIONAL BANK Vs. S C GUPTA
|
January 5, 1989 |
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MANAGEMENT OF SOUTH INDIA SUGARS LTD Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT AND ANR
|
September 28, 1989 |
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MANAGEMENT OF TAFE Vs. VENKATARAMAN
|
November 1, 1989 |
|
MANI Vs. STATE OF KERALA
|
February 28, 1989 |
|
MANI ALIAS MOOLIKUTTY MANI Vs. STATE OF TAMILNADU
|
January 27, 1989 |
|
MANI ALIAS MOOLIKUTTY MANI Vs. STATE
|
January 24, 1989 |
|
MARIA PACKIAM Vs. VALLAIAMMAL
|
November 16, 1989 |
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MARIAPPAN Vs. PANEERSELVAM
|
November 8, 1989 |
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MARIAPPAN Vs. STATE
|
August 28, 1989 |
|
MARIAPPAN Vs. STATE, REP. BY SUB-INSPECTOR OF POLICE, MANOOR POLICE STATION AND KARAIADIYAN
|
January 5, 1989 |
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MARY THOMAS Vs. K E THOMAS
|
October 6, 1989 |
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MASTHAN (K.) Vs. SUNDARAM MOTORS (REPRESENTED BY ITS EXECUTIVE DIRECTOR), MADRAS
|
March 8, 1989 |
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MAVATTA BEEDI THOZHILALAR (C.I.T.U.) SANGAM, ALANGULAM Vs. FIVE NUMBER BEEDL FACTORY, MELAPALAYAM & ORS.
|
July 6, 1989 |
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MEIYAZAGAN Vs. BHANAM MERY
|
November 18, 1989 |
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MICRO LABS PVT LIMITED Vs. ASST COLLECTOR OF CENTRAL EXCISE
|
November 21, 1989 |
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MINOR HABIB RAHMAN Vs. RAMU PANDARAM
|
March 17, 1989 |
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MOHAMED ISMAIL SHERIFF Vs. KHAIRUNNISSA
|
January 31, 1989 |
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MOHAMMED YASEEN Vs. JOINT SECY MINISTRY OF FINANCE
|
August 8, 1989 |
|
MOHAMMED ZACKRIA SAHIB Vs. FATHIMA BI ALIAS PATHIMA JAN
|
March 27, 1989 |
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MOHAN BREWERIES AND DISTILLERIES LIMITED Vs. COMMERCIAL TAX OFFICER PORUR ASSESSMENT CIRCLE PORUR MADRAS
|
April 25, 1989 |
|
MUKTHA BAI Vs. P ADINARAYANA CHETTY
|
June 23, 1989 |
|
MURUGAIYAN Vs. MEENAKSHI ANIMAL
|
January 3, 1989 |
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MURUGAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1989 |
|
MUTHUPANDI Vs. STATE OF TAMIL NADU
|
December 18, 1989 |
|
MUTHUSAMY Vs. S A R ANNAMALAI
|
February 24, 1989 |
|
MUTHUSAMY Vs. KALAARASI
|
April 4, 1989 |
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MYSORE DASAPRAKASH Vs. COMMISSIONER OF INCOME TAX
|
January 13, 1989 |
|
N A ABDUL SUBHAN Vs. G ALIMA BIVI AND ORS
|
August 11, 1989 |
|
N A ANSARY Vs. JACKIRIYA
|
October 6, 1989 |
|
N A S ANSARI Vs. MOHAMMED ALI
|
August 25, 1989 |
|
N ARIVUDAI NAMBI Vs. STATE OF TAMIL NADU
|
January 11, 1989 |
|
N BALA SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
|
January 19, 1989 |
|
N C SANKARALINGAM AND ORS Vs. P M PALANIVEL AND ORS
|
October 3, 1989 |
|
N JANAKIRAMAN Vs. GOVERNMENT OF TAMIL NADU RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT REPRESENTED BY ITS SECRETARY FORT ST GEORGE AND ANR
|
November 13, 1989 |
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N LAKSHMANAN CHETTIAR AND ORS Vs. P L EKAPPA CHETTIAR AND ORS
|
October 17, 1989 |
|
N MURALI KUMAR ALIAS VETTAIKARAN MURALIKUMAR Vs. STATE
|
January 25, 1989 |
|
N RADHAKRISHNAN Vs. REGISTRAR, UNIVERSITY OF MADRAS AND ANR
|
April 12, 1989 |
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N SAMPATHU Vs. CHIEF EDUCATIONAL OFFICER VELLORE
|
January 23, 1989 |
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N THIRUMALAI Vs. BINNY LTD
|
January 18, 1989 |
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N. G. KANDA PILLAI AND ANOTHER Vs. THE PALLAVAN TRANSPORT CORPORATION
|
December 25, 1989 |
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N. SANKARAN Vs. S. REVATHI
|
December 19, 1989 |
|
N. SEKARAN Vs. NALLAMMAL AND ANR.
|
December 5, 1989 |
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N. VIJAYAKUMAR Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY, HOME DEPARTMENT AND ANR.
|
December 15, 1989 |
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N.G. SUBRAMANIAM Vs. THE DISTRICT EDUCATION OFFICER, TIRUPATTUR AND OTHERS
|
November 16, 1989 |
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NAGASUNDARAM Vs. STATE GOVERNMENT OF TAMIL NADU
|
March 21, 1989 |
|
NALAMAHARAJA Vs. STATE OF TAMIL NADU
|
February 25, 1989 |
|
NALINI CHIDAMBARAM AND ORS Vs. STATE OF TAMIL NADU
|
December 6, 1989 |
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NALLAMMAL Vs. STATE OF TAMIL NADU
|
September 5, 1989 |
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NAMMALWAR Vs. DISTRICT EDUCATIONAL OFFICER AND ORS
|
November 2, 1989 |
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NANDAN BROTHERS Vs. KAMALADEVI CHANDAK
|
July 26, 1989 |
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NARAYANA NADAR Vs. JAYAKODI AMMAL
|
October 17, 1989 |
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NARAYANAN Vs. STATE
|
March 21, 1989 |
|
NATARAJAN Vs. SHANTHA
|
February 17, 1989 |
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NATIONAL INSURANCE CO Vs. T ELUMALAI
|
January 3, 1989 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. V K SUNDARAVALLI
|
January 13, 1989 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. V S R KUMARESAN
|
July 20, 1989 |
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NEEDLE INDUSTRIES I LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1989 |
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NEPCO SCHLENK ENGINEERING COLLEGE Vs. THE PRESIDENT, KERISERI PANCHAYAT AND ORS.
|
December 12, 1989 |
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NEW INDIA ASSURANCE COMPANY Vs. ANDAL AMMAL
|
January 3, 1989 |
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NEYVELI LIGNITE CORPORATION LTD Vs. RANGASWAMY
|
April 28, 1989 |
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NEYVELI LIGNITE CORPORATION LTD Vs. SPECIAL TAHSILDAR LAND ACQUISITION NEYVEII 2
|
April 7, 1989 |
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O M KANNAPPAN Vs. BASHEER AHMED
|
March 13, 1989 |
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P C THANIKAVELU Vs. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION
|
March 10, 1989 |
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P C THANIKAVELU Vs. SPL DY COLLECTOR L A MADRAS
|
March 10, 1989 |
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P K CHINNASAMY Vs. SUPERINTENDING ENGR EXECUTION CIRCLE MADURAI
|
August 2, 1989 |
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P KANNAN Vs. DIRECTOR OF SUGARS MADRAS 35
|
March 29, 1989 |
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P KASILINGAM Vs. BHARATHIAR UNIVERSITY
|
March 29, 1989 |
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P KATHAVAN SERVAI Vs. RAHIMA BEEVI
|
February 27, 1989 |
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P KRISHNAN Vs. LAKSHMI ANIMAL
|
February 10, 1989 |
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P L VELLAICHAMY Vs. UNION OF INDIA UOI
|
December 13, 1989 |
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P MOHAN Vs. STATE
|
March 14, 1989 |
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P NARASAMMA Vs. K S GOVINDA MUDALIAR
|
June 28, 1989 |
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P P M S NAGARATHINAM Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1989 |
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P SUBRAMANI Vs. STATE OF KARNATAKA
|
February 28, 1989 |
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P SURESH Vs. UNION OF INDIA
|
December 19, 1989 |
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P V GAJAPATHI RAJU Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1989 |
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P V GEORGE Vs. JAYEMS ENGINEERING COMPANY PRIVATE LIMITED
|
September 18, 1989 |
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P V SUBRAMANIAM Vs. C VELLAISWAMY
|
May 9, 1989 |
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P.M.S. SAYED ABDUL RAHIMAN Vs. SAINULLABUDEEN & ANR.
|
December 19, 1989 |
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PALANI Vs. STATE
|
February 22, 1989 |
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PALANICHAMY PILLAI D Vs. AGRICULTURAL INCOME TAX OFFICER
|
July 4, 1989 |
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PALANIYANDI Vs. ARUMUGHA MUTHIRIAR
|
November 13, 1989 |
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PARAMASIVAM Vs. STATE
|
January 23, 1989 |
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PARK VIEW ENTERPRISES Vs. STATE GOVERNMENT OF TAMIL NADU
|
October 18, 1989 |
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PARVATHAMMAL Vs. GOPAL UDAYAR AND ORS
|
December 18, 1989 |
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PATRICK MARTIN Vs. STATE
|
February 24, 1989 |
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PERUMAL Vs. STATE OF TAMIL NADU
|
February 22, 1989 |
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PERUMAL GOUNDER Vs. PACHAYAPPAN
|
April 20, 1989 |
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PICHA ROWTHER Vs. ABDUL AZEEZ
|
October 26, 1989 |
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PICHAMMAL Vs. GENERAL MANAGER CLAIM SETTLEMENT BRANCH INTEGRAL COACH FACTORY MADRAS 38
|
August 25, 1989 |
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PONNUCHAMY INSPECTOR OF POLICE TRICHY AIRPORT Vs. SUYAMBANANDAM
|
March 9, 1989 |
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PONNUSWAMY NADAR AND SONS HUF K R M V Vs. UNION OF INDIA
|
September 11, 1989 |
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POOMANI Vs. TUTICORIN THERMAL POWER PROJECT
|
July 21, 1989 |
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PURVI ELECTRONICS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 5, 1989 |
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R ABDUL AZEEZ Vs. STATE OF TAMIL NADU BOARD OF REVENUE CT
|
June 13, 1989 |
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R ANANDAKUMAR Vs. STATE OF TAMIL NADU
|
March 21, 1989 |
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R ANNALAKSHMI Vs. SUB INSPECTOR OF POLICE PAZHAVUR POLICE STATION
|
March 14, 1989 |
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R DAKSHINAMOORTHY Vs. PADMAVATHY AMMAL
|
December 12, 1989 |
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R G MATHI Vs. BALAKRISHNA REDDIAR
|
August 31, 1989 |
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R GEETHA Vs. STATE OF TAMIL NADU
|
February 10, 1989 |
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R JAYACHANDRAN Vs. SOLETTI LAKSHMANA CHETTIAR TRUST
|
August 16, 1989 |
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R JAYAPRADA Vs. D SUBRAMANIAM INCOME TAX OFFICER
|
April 21, 1989 |
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R JESUDASAN Vs. K SELVARAJ
|
February 7, 1989 |
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R M KANNAMMAI ACHI Vs. COFFEE BOARD
|
September 20, 1989 |
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R PANEERSELVAM Vs. MOHAMMED RAFI
|
March 29, 1989 |
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R RADHA Vs. N R SARASWATHI
|
March 2, 1989 |
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R RAJAGOPAL REDDY Vs. PADMINI CHANDRASEKARAN
|
January 7, 1989 |
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R RAMAIYA Vs. S SWAMINATHAN
|
September 25, 1989 |
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R RAMAKRISHNA BABU Vs. M KARUNANIDHI, CHIEF MINISTER GOVERNMENT OF TAMIL NADU AND ORS
|
November 2, 1989 |
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R RAMASWAMY Vs. SEETHAMMAL
|
December 19, 1989 |
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R SATHYA MOORTHY Vs. UNION OF INDIA
|
August 29, 1989 |
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R SATHYAMURTHY Vs. R RUKMANI
|
March 3, 1989 |
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R SHANMUGAM PILLAI AND COMPANY Vs. STATE OF TAMIL NADU
|
December 19, 1989 |
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R SHANTILAL Vs. A PARASMAL JAIN
|
March 2, 1989 |
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R SUBBUREDDY Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
|
February 22, 1989 |
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R THAMILARASAN J RAJESEKARAN C KARAMANI D Vs. DIRECTOR OF HANDLOOMS AND TEXTILES MADRAS
|
March 29, 1989 |
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R VENKATESA KONAR Vs. RYHENA BI
|
July 6, 1989 |
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R. RAJAGOPAL REDDY AND OTHERS Vs. PADMINI CHANDRASEKARAN AND OTHERS
|
November 7, 1989 |
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RAGURAMAN Vs. A S KUMARESA MUDALIAR
|
August 22, 1989 |
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RAJ LEATHERS Vs. SECY TO GOVT HOME MINISTRY
|
July 11, 1989 |
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RAJA Vs. STATE
|
December 11, 1989 |
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RAJAMANICKAM Vs. STATE
|
March 13, 1989 |
|
RAJAVELU Vs. STATE OF TAMIL NADU
|
April 19, 1989 |
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RAJENDRAN V R Vs. CONTROLLER OF ESTATE DUTY
|
January 20, 1989 |
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RAJU Vs. STATE
|
December 14, 1989 |
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RAM BHADUR TAKKUR TAKKUR PRIVATE LIMITED Vs. COFFEE BOARD BANGALORE
|
September 6, 1989 |
|
RAM SINGH Vs. STATE
|
April 28, 1989 |
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RAMA NAVA NIRMAN SAMITHI HYDERABAD Vs. STATE OF TAMIL NADU
|
November 8, 1989 |
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RAMALINGAM Vs. STATE
|
July 5, 1989 |
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RAMANATHAN Vs. STATION HOUSE OFFICER PERALAM CRIME BRANCH
|
July 28, 1989 |
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RAMESH AND SURESH GUMAN SINGH Vs. STATE
|
July 3, 1989 |
|
RAMU Vs. STATE
|
April 28, 1989 |
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RANGAMMAL KRISHNAMACHARI ESTATE OF LATE Vs. CENTRAL BOARD OF DIRECT TAXES
|
January 23, 1989 |
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RANGANAYAKIAMMAL Vs. R SRINIVASARAGHAVAN
|
August 11, 1989 |
|
RANGASAMY Vs. PERIAMMAL
|
October 17, 1989 |
|
RAO BAHADUR A K D DHARMARAJA EDUCATION CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX
|
October 5, 1989 |
|
RATHINAM Vs. GOPAL AND ANOTHER
|
January 30, 1989 |
|
RAVI STEEL CORPORATION Vs. INCOME TAX OFFICER
|
October 3, 1989 |
|
REGIONAL COMMISSIONER E P F Vs. KAMARAJ TEXTILES
|
March 6, 1989 |
|
RT REV CASMIR GNANADICKAM ARCHBISHOP OF MADRAS MYLAPORE Vs. UNION OF INDIA
|
November 20, 1989 |
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S AMUDHA Vs. CHAIRMAN NEYVELI LIGNITE CORPORATION
|
August 29, 1989 |
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S ASSOCIATION Vs. STATE BANK STAFF UNION STATE BANK OF INDIA OFFICERSSTATE BANK OF INDIA UNION OF INDIA
|
April 24, 1989 |
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S B STEELS Vs. COLLECTOR OF CENTRAL EXCISE, COIMBATORE
|
February 18, 1989 |
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S BALAKRISHNAN Vs. STATE OF TAMIL NADU
|
June 28, 1989 |
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S CHAMPALAL Vs. UNION OF INDIA
|
April 20, 1989 |
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S COLLEGE MADRAS Vs. S I E T WOMENMOHAMED IBRAHIM
|
October 17, 1989 |
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S D ASHOK KUMAR Vs. STATE
|
December 19, 1989 |
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S DAMODARAN PILLAI Vs. S ANANTHAKRISHNAN PILLAI
|
December 5, 1989 |
|
S E MADURAI ELECY SYSTEM Vs. V BALUSWAMY
|
October 19, 1989 |
|
S JOSEPH BASILE Vs. MANICKASAMY
|
February 16, 1989 |
|
S K KONDO Vs. DEPUTY SECRETARY TO GOVERNMENT OF TAMIL NADU
|
February 7, 1989 |
|
S KALIAPPAN Vs. STATE OF TAMIL NADU REPRESENTED BY COMMISSIONER AND SECRETARY TO GOVERNMENT HOME DEPARTMENT AND ANR
|
December 18, 1989 |
|
S KANNAN Vs. STATE BANK OF INDIA
|
November 28, 1989 |
|
S KRISHNAMURTHI Vs. DIST REVENUE OFFICER CUDDALORE
|
February 3, 1989 |
|
S MUTHIAH PILLAI Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD SHASTRI BHAVAN Ï¿½AÏ¿½WING ROOM NO 4 NO 422 4TH FLOOR NEW DELHI
|
March 16, 1989 |
|
S N HAMID ABDUL KHADER Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1989 |
|
S P G C METAL INDUSTRIES PRIVATE LIMITED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL
|
November 28, 1989 |
|
S PREM KUMAR Vs. S I OF POLICE
|
December 12, 1989 |
|
S R MAZDA Vs. INCOME-TAX OFFICER
|
May 24, 1989 |
|
S RAMAIAH MUDALIAR BROS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
|
August 24, 1989 |
|
S S A S BALUCHAMY CHETTIAR Vs. A J P IBRAHIM
|
March 14, 1989 |
|
S SHANMUGHAM Vs. M NATARAJAN
|
June 20, 1989 |
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S T GOMER Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS
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April 5, 1989 |
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S THANGIAH Vs. THANGAMANI ALEX
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March 13, 1989 |
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S V ANGAPPAN Vs. TAMIL NADU ELECTRICITY BOARD
|
December 11, 1989 |
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S V K M RATHINASWAMY NADAR Vs. INSPECTOR OF POLICE C B C I D MADURAI
|
April 20, 1989 |
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S. JOHN Vs. INDIAN AIRLINES CORPORATION (REPRESENTED BY ITS MANAGER, PERSONAL SERVICES), MADRAS
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October 30, 1989 |
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S.E. SOUTH ENGINEER, SOUTH ARCOT ELECTRICITY SYSTEM (N) VILLUPURAM & ORS. Vs. P. CHAKKARAPANI
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February 14, 1989 |
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SADHU SRI VAISHNAVAR NAMBI SRINIVASA IYENGAR Vs. K K V ANNAN SRINIVASACHARIA
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January 5, 1989 |
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SAIT MOHAMED Vs. STATE
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February 2, 1989 |
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SAKTHI ESTATES Vs. STATE OF TAMIL NADU
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November 30, 1989 |
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SANKARLAL ALIAS SANKARAYEE Vs. STATE
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June 20, 1989 |
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SATHYAKUMAR ESTATES P LTD Vs. ASSISTANT SETTLEMENT OFFICER GUDALUR NILGIRIS DISTRICT
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July 12, 1989 |
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SECRETARY T N E B ACCOUNTS SUBORDINATE UNION Vs. TAMIL NADU ELECTRICITY BOARD
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September 7, 1989 |
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SEETHALAKSHMI Vs. STATE OF TAMIL NADU
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October 17, 1989 |
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SELVAMANI Vs. STATE
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July 6, 1989 |
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SELVAMANI Vs. STATE
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February 2, 1989 |
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SELVARAJ Vs. STATE
|
April 27, 1989 |
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SELVARJ Vs. STATE OF TAMIL NADU
|
April 27, 1989 |
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SENIOR INTELLIGENCE OFFICER Vs. M K S ABU BUCKER
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April 5, 1989 |
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SENTHIL RAJA METAL Vs. COMMERCIAL TAX OFFICER SOUTH AVANI MOOLA STREET CIRCLE MADURAI
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September 18, 1989 |
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SEVEN HILLS REAL ESTATE A PARTNERSHIP FIRM Vs. ZEEBUNNISSA BEGUM
|
February 16, 1989 |
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SHA MAGANLAL SUMEERMAL Vs. STATE OF TAMIL NADU
|
March 17, 1989 |
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SHAHUL HAMEED ALIAS AMEETHA Vs. STATE OF TAMIL NADU
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April 28, 1989 |
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SHANMUGHAM Vs. ANDAL AND SHANTHI-MINOR REPRESENTED BY HER MOTHER AND NATURAL GUARDIAN
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April 11, 1989 |
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SHANTA KAMALANATHAN Vs. TAMIL NADU HOUSING BOARD MADRAS
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March 29, 1989 |
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SHEMBUKUTTY Vs. ANGURAJ
|
January 20, 1989 |
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SHRIRAM FINANCE Vs. S MANOHARAN
|
December 6, 1989 |
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SIVAKUMAR TRANSPORTS Vs. MANI ALIAS PALANISWAMY
|
July 10, 1989 |
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SIVASHAKTHI AND CO Vs. FOURTH INCOME-TAX OFFICER
|
December 28, 1989 |
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SIVASUBRAMANIAM Vs. VELRAJ
|
April 7, 1989 |
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SMT K O PANDIA AMMAL Vs. THIRD INCOME-TAX OFFICER
|
May 11, 1989 |
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SOCIETY OF THE SISTERS OF THE BLESSED VIRGIN MARY, PRESENTATION CONVENT Vs. MADRAS -E- BAKIYANTHUS SALIHATH
|
November 18, 1989 |
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SOMU Vs. STATE
|
April 21, 1989 |
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SOUTH INDIA AUTOMOTIVE CORPORATION PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
April 3, 1989 |
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SOUTHERN POWER SYSTEMS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
September 14, 1989 |
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SOUTHERN ROADWAYS LTD Vs. C PALANIKUMAR
|
December 1, 1989 |
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SOUTHERN SPRINGS AND WIRE PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
December 12, 1989 |
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SP DHANALAKSHMI Vs. ASSISTANT DIRECTOR OF INVESTIGATION
|
August 17, 1989 |
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SPECIAL OFFICER VARADARAJASWAMI SILK HANDLOOM WEAVERS CO OPERATIVE SOCIETY G NO 2105 437 GANDHI ROAD KANCHEEPURAM CHINGLEPUT DISTRICT Vs. T ANBALAGAN
|
April 20, 1989 |
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SPECIAL THASILDAR 15 LAND ACQUISITION NEYVELI 2 Vs. P R GOVINDARAJALU
|
September 8, 1989 |
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SPENCER AND CO LTD Vs. B VAJRAVELU
|
April 26, 1989 |
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SPENCER AND COMPANY Vs. B VAJRAVELU AND ANR
|
June 27, 1989 |
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SRINIVAS C P Vs. INCOME TAX OFFICER
|
April 20, 1989 |
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STATE Vs. ARURNUGHAM
|
February 2, 1989 |
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STATE Vs. E DOSS
|
July 6, 1989 |
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STATE Vs. DEVARAJAN
|
June 23, 1989 |
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STATE Vs. PARAMASIVAM
|
October 30, 1989 |
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STATE Vs. MUTHUKRISHNAN
|
December 18, 1989 |
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STATE Vs. SUBRAMANI
|
December 18, 1989 |
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STATE BANK OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
|
October 26, 1989 |
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STATE BANK STAFF UNION STATE BANK OF INDIA OFFICERSS Vs. STATE BANK OF INDIA UNION OF INDIA
|
April 24, 1989 |
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STATE OF TAMIL NADU Vs. P S SRINIVASA IYENGAR
|
April 19, 1989 |
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STATE OF TAMIL NADU Vs. V V VANNIAPERUMAL AND COMPANY
|
March 28, 1989 |
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STATE OF TAMIL NADU Vs. B P L INDIA LIMITED
|
January 30, 1989 |
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STATE OF TAMIL NADU Vs. P M ABDUL MUTHALIFF AND BROS
|
September 18, 1989 |
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STATE OF TAMIL NADU Vs. ANANDA LUNCH HOME
|
November 30, 1989 |
|
STATE OF TAMIL NADU Vs. BANK OF MADURA LIMITED 33 NORTH CHITRAI STREET MADURAI 1
|
August 3, 1989 |
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SUBBARAYAN Vs. STATE
|
March 2, 1989 |
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SUBRAMANIA NAICKER Vs. KUPPUSWAMY
|
January 3, 1989 |
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SUDARSHAN TRADING COMPANY LIMITED Vs. APPROPRIATE AUTHORITY
|
February 23, 1989 |
|
SUDERSAN Vs. STATE
|
February 16, 1989 |
|
SUGESAN FINANCE INVESTMENT Vs. MULJI METHA AND SONS
|
March 15, 1989 |
|
SUGRA SULAIMAN Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1989 |
|
SURESH ARTS Vs. THIRD INCOME-TAX OFFICER
|
December 27, 1989 |
|
SUYAMBUKKANI Vs. STATE
|
February 10, 1989 |
|
SYNDICATE BANK Vs. SWADESAMITRAN LIMITED
|
December 22, 1989 |
|
T A CHIDAMBARAM Vs. UNIVERSITY OF MADRAS
|
April 12, 1989 |
|
T ARUL NADAR Vs. AUTHORISED OFFICER LAND REFORMS THANJAVUR
|
March 31, 1989 |
|
T CHANDRASEKARAN Vs. COMMITTEE OF MANAGEMENT OF PACHAIYAPPAS
|
January 23, 1989 |
|
T GOVINDARAJULU Vs. INCOME-TAX OFFICER
|
October 23, 1989 |
|
T H FIRDOUSE Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, MADRAS
|
March 1, 1989 |
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T I MILLER LIMITED Vs. UNION OF INDIA
|
November 15, 1989 |
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T M A ABDUL HAMEED Vs. S RADHAKRISHNAN
|
January 2, 1989 |
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T MARIMUTHU HANDLOOM FACTORY MADURAI Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS
|
September 15, 1989 |
|
T N P Vs. SECY TO GOVT OF T N R D
|
March 6, 1989 |
|
T N PANCHAYAT DEVELOPMENT OFFICERS ASSOCIATION Vs. SECRETARY TO GOVT OF T N RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPT
|
March 6, 1989 |
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T P S H SELVA SAROJA Vs. T P S H SASINATHANA
|
March 23, 1989 |
|
T P S M SELVA SAROJA Vs. T P S M SASITHANA
|
March 27, 1989 |
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T R BALAJI Vs. MANAGEMENT OF INDIAN BANK
|
January 20, 1989 |
|
T SAKTHIVEL Vs. SUPERINTENDENT OF POLICE COIMBATORE Ï¿½RURAL COIMBATORE 18
|
July 25, 1989 |
|
T SAVARIRAJ PILLAI Vs. R S S VASTRAD AND CO
|
November 3, 1989 |
|
T SAVARIRAJ PILLAI Vs. R S S VASTRAD AND COMPANY
|
November 23, 1989 |
|
T VADADRI ALIAS CHELLAPPA Vs. STATE OF TAMIL NADU
|
November 15, 1989 |
|
T.C. SRINIVASAN Vs. THE ASSISTANT COMMISSIONER OF LABOUR (APPELLATE AUTHORITY UNDER THE TAMIL NADU SHOPS AND ESTABLISHMENT ACT) AND ANR.
|
November 29, 1989 |
|
T.K. KANNIAPPAN Vs. TAMIL NADU ELECTRICITY BOARD, MADRAS AND OTHERS
|
February 9, 1989 |
|
TALAYAR TEA COMPANY LIMITED Vs. UNION OF INDIA
|
November 15, 1989 |
|
TALYAR TEA COMPANY LTD. Vs. UNION OF INDIA AND OTHERS
|
March 31, 1989 |
|
TAMIL NADU SMALL INDUSTRIES CORPORATION LIMITED Vs. STATE OF TAMIL NADU
|
March 14, 1989 |
|
TAMIL NADU STATE HOUSING BOARD Vs. SANGAMA NADAR
|
March 2, 1989 |
|
TAMIL NADU STATE HOUSING BOARD Vs. K SABANAYAGAM AND GOVT OF TAMIL NADU
|
February 22, 1989 |
|
TAMIL NADU TEA PLANTATION CORPORATION LTD Vs. RAMAIAH
|
October 31, 1989 |
|
TECHNICAL GRADUATES ASSOCIATION AFFILIATED TO THE TAMIL NADU ENGINEERS FEDERATION Vs. R RANGANATHAN
|
June 12, 1989 |
|
THANGAM Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU DEPARTMENT OF PROHIBITION AND EXCISE FORT ST GEORGE MADRAS
|
January 31, 1989 |
|
THANGAMMAL Vs. STATE OF TAMIL NADU
|
February 8, 1989 |
|
THANGAMMAL (DIED) AND ORS Vs. NARIAMMA AND ORS
|
April 20, 1989 |
|
THANGAVEL Vs. GURUVEL
|
February 2, 1989 |
|
THANTHI TRUST Vs. WEALTH TAX OFFICER
|
April 20, 1989 |
|
THE ASSISTANT COLLECTOR OF CUSTOMS, (PROSECUTION), PREVENTIVE DEPARTMENT Vs. NANDIKARA KUMARAN
|
February 17, 1989 |
|
THE COMMISSIONER AND SECRETARY TO GOVERNMENT OF TAMIL NADU, MADRAS AND OTHERS Vs. J. DEVARAJAN AND ANOTHER
|
February 16, 1989 |
|
THE EXECUTIVE OFFICER OF ARULMIGU KALLALAGAR DEVASTHANAM ALAGAR KOIL Vs. P.R. SEETHARAMAN AND ORS.
|
December 14, 1989 |
|
THIAGARAJAN Vs. STATE OF TAMIL NADU
|
April 24, 1989 |
|
THIYAGARAJAN Vs. STATE
|
June 12, 1989 |
|
THOZNILALAR TRANSPORT COMPANY Vs. VALLIAMMAL
|
January 13, 1989 |
|
THULASI Vs. DHANALAKSHMI
|
February 20, 1989 |
|
THYAGU ALIAS THYAGARAJAN Vs. STATE
|
June 22, 1989 |
|
TIRUPPUR COTTON SPINNING AND WEAVING MILLS TIRUPUR Vs. PRESIDING OFFICER LABOUR COURT COIMBA TORE
|
September 22, 1989 |
|
TMT THANGAM Vs. COMMISSIONER AND SECRETARY RE GOVERNMENT OF TAMIL NADU
|
January 31, 1989 |
|
TRACTORS & FARM EQUIPMENT LTD. MADRAS, MANAGEMENT OF TALE Vs. R. VENKATRAMAN & ORS.
|
November 1, 1989 |
|
TRICHY DISTILLERIES AND CHEMICALS LIMITED 109 NUNGAMBAKKAM HIGH ROAD MADRAS 600 034 Vs. REVENUE OFFICER CORPORATION OF MADRAS RIBBON BUILDINGS MADRAS 600 003
|
April 5, 1989 |
|
TRIPLICANE PERMANENT FUND LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 27, 1989 |
|
UMRAO BAI Vs. DHANALAKSHMI AMMAL
|
April 13, 1989 |
|
UNION Vs. INDIAN OXYGEN EMPLOYEESSTATE OF TAMIL NADU
|
October 4, 1989 |
|
UNION OF INDIA Vs. ASIA TOBACCO COMPANY LIMITED
|
July 10, 1989 |
|
UNION OF INDIA Vs. CAVALIER SHIPPING CO
|
June 2, 1989 |
|
UNION OF INDIA Vs. ASIA TOBACCO COMPANY LIMITED
|
March 10, 1989 |
|
UNION OF INDIA Vs. MADDI VENKATARATNAM AND COMPANY PRIVATE LIMITED AND INDIAN LEAF TOBACCO DEVELOPMENT COMPANY LIMITED
|
January 30, 1989 |
|
UNION OF INDIA Vs. BAKUL CASHEW COMPANY
|
August 16, 1989 |
|
UNION OF INDIA (REPRESENTED BY SECRETARY, MINISTRY OF RAILWAYS), NEW DELHI, AND OTHERS Vs. S. PARTHASARATHI AND ANOTHER
|
April 11, 1989 |
|
UNITED INDIA INSURANCE CO LTD Vs. LAKSHMI
|
July 11, 1989 |
|
UNIVERSAL ENTERPRISES Vs. PADMAVATHI
|
January 3, 1989 |
|
USHA ADELIN Vs. SATHIADOSS
|
April 21, 1989 |
|
V E PERIANNAN Vs. WEALTH-TAX OFFICER
|
April 24, 1989 |
|
V GOVINDARAJULU Vs. T GOVINDARAJULU
|
March 1, 1989 |
|
V K R K GOVINDARAJA Vs. A K MOHANASUNDARAM
|
January 9, 1989 |
|
V MUTHUSAMY ALIAS THINGARAJAN Vs. S SOUNDARARAJAN CHETTIAR
|
July 4, 1989 |
|
V MUTHUSWAMY Vs. CHAIRMAN TAMIL NADU SLUM CLEARANCE BOARD KAMARAJAR SALAI CHEPAUK MADRAS
|
January 12, 1989 |
|
V R SONTI Vs. CONTROLLER OF ESTATE DUTY
|
January 20, 1989 |
|
V RAJAMANI Vs. CO OPERATIVE SUGARS LTD
|
February 17, 1989 |
|
V S KRISHNAN Vs. V S NARAYANAN
|
December 21, 1989 |
|
V S SHANMUGAM Vs. WEALTH-TAX OFFICER
|
November 29, 1989 |
|
V V RAGHVAN Vs. MADRAS REFINERIES LIMITED AND OTHERS
|
October 26, 1989 |
|
V VEERAMANI Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
|
January 25, 1989 |
|
V. AMMAINATHAN PRESIDENT BOARD OF DIRECTORS, THE PONDICHERRY STATE, CO-OPERATIVE UNION LTD. Vs. THE UNION OF INDIA (UOI) UNION TERRITORY OF PONDICHERRY REP. BY THE SECRETARY TO THE GOVERNMENT, DEPARTMENT OF CO-OPERATIVE AND ORS.
|
November 21, 1989 |
|
V. RAMAKRISHNAN Vs. K. RAJU
|
December 22, 1989 |
|
V.M. IBRAHIM Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD AND ANOTHER
|
March 29, 1989 |
|
VADIVELU Vs. STATE
|
March 20, 1989 |
|
VADIVELU Vs. STATE
|
March 17, 1989 |
|
VADIVELU Vs. SIVAGNANAM
|
March 7, 1989 |
|
VAIDYANATHA PILLAI Vs. NARASIMHAN
|
January 3, 1989 |
|
VALLIAMMAL Vs. KAMALAMBAL
|
July 21, 1989 |
|
VANATHAIYAN Vs. STATE
|
November 17, 1989 |
|
VEERAYI AMMAL Vs. MINOR MASILAMANI, BY NEXT FRIEND AND MOTHER SAROJA AND ORS.
|
December 21, 1989 |
|
VELLATHURAI Vs. STATE OF TAMIL NADU
|
March 29, 1989 |
|
VELMURUGAN Vs. HARIDAS AND ORS.
|
November 20, 1989 |
|
VEMBULI Vs. MANAGING DIRECTOR PALLAVAN
|
March 22, 1989 |
|
VENKATESHWARA STAINLESS STEEL AND WIRE INDUSTRIES Vs. U O I
|
September 12, 1989 |
|
VENKATIAH NAIDU Vs. KARUNAKARAN K P ITO
|
April 21, 1989 |
|
VIJAYAKUMAR CHOPRA Vs. STATE
|
January 24, 1989 |
|
VIJAYALAKSHMI Vs. STATE
|
February 3, 1989 |
|
VIRUDHUNAGAR CO OPERATIVE MILK SUPPLY SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1989 |
|
WAVIN INDIA LIMITED Vs. STATE OF TAMIL NADU
|
September 18, 1989 |
|
WORKMAN REP Vs. INDUSTRIAL TRIBUNAL MADRAS
|
April 26, 1989 |
|
WORKMEN OF CENTRAL INSTITUTE OF PLASTICS ENGINEERING Vs. MANAGEMENT
|
June 26, 1989 |
|
Y ARUL NADAR Vs. AUTHORISED OFFICER LAND REFORMS THANJAVUR
|
March 20, 1989 |
|
YAKUB ROWTHER Vs. POONGAVANAMMAL AND ORS.
|
March 13, 1989 |
|
ZEEBUNNISA BEGUM Vs. SEVEN HILLS REAL ESTATE
|
April 19, 1989 |
LOGIN