REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A E P ASHOKA KUMAR CHETTIAR Vs. V T S RENUGOPAL MUDALIAR	November 1, 1988
A ELUMALAI Vs. STATE	November 3, 1988
A KRISHNARAJ Vs. T VASANTHA GOPAL	December 9, 1988
A KRISHNARAJ Vs. T VASANTHA GOPAL AND ORS	January 9, 1988
A MALAICHAMY Vs. DIRECTOR OF HEALTH SERVICES AND FAMILY PLANNING	March 25, 1988
A MOHAMMED YOUSUF AND ORS Vs. STATE OF TAMIL NADU	September 2, 1988
A RUKMANI AMMAL Vs. R SANKARAN NADAR	January 12, 1988
A SHANMUGAM Vs. T R KANNAPPA MUDALIAR	October 28, 1988
A SUBBIAH CHETTIAR Vs. K K S MOHAMMED SHERIFF ROWTHER	November 11, 1988
A T MATHAVAN Vs. S NATARAJAN	January 19, 1988
A V LAKSHMINARAYANAN Vs. SPECIAL OFFICER	April 7, 1988
A VEEMAN Vs. PARAMAKUDI CO OP URBAN BANK LTD	June 22, 1988
A YUVARAJ Vs. B RAJESWARI	November 4, 1988
A.P. RANGA RAO Vs. VIJAYALAKSHMI	September 26, 1988
A.T.R.K. RANGARAJAN AND OTHERS Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE, CIVIL SUPPLIES C.I.D., MADURAI, NORTH UNIT AT THENI	March 13, 1988
AATHIMOOLAM Vs. A SURULIVEL NAICKER	November 2, 1988
ABDUL VAKKIL Vs. THE UNION OF INDIA, REP., BY THE JOINT SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF FINANCE, DEPT. OF REVENUE, NEW DELHI	January 18, 1988
ABDULLAH Vs. STATE AND ANOTHER	October 25, 1988
ABRAHAM Vs. SUPERINTENDENT OF POLICE	January 14, 1988
ADHILAKSHMIAMMAL AND ANOTHER Vs. JAYALAKSHMIAMMAL AND OTHERS	August 4, 1988
AGASTHIYAR TRUST Vs. GOVT OF TAMIL NADU	April 18, 1988
ALA MELU AMMAL Vs. CHINNASWAMY REDDIAR	December 2, 1988
ALAGASUNDARAM CHETTIAR AND OTHERS Vs. EMPLOYEES STATE INSURANCE CORPORATION, REGIONAL OFFICE, MADRAS, REPRESENTED BY S. KAMANATHAN, E.S.I, CORPORATION, MADURAI	April 12, 1988
ALAMELU AMMAL AND ANOTHER Vs. YESHODHA AMMAL AND ANOTHER	March 9, 1988
ALANGARAJ Vs. ASSISTANT CONSERVATOR OF FORESTS TRICHY	June 13, 1988
ALL INDIA LOCO RUNNING STAFF ASSOCIATION (REPRESENTED BY ITS PRESIDENT) Vs. COMMISSIONER OF POLICE, MADRAS	September 9, 1988
AMARAVATHY FERTILIZER COMPANY Vs. STATE	September 23, 1988
AMBIKA Vs. STATE OF KERALA	January 8, 1988
AMBROSE Vs. ABDUL RAHIM	December 5, 1988
ANAND Vs. STATE OF TAMIL NADU	September 12, 1988
ANANTHA KRISHNAN Vs. NALLASWAMY	February 1, 1988
ANGAMMAL Vs. R SANKARANARAYANAN	February 24, 1988
ANGUSAMI Vs. KALEESWARAN AMBALAM	November 18, 1988
ANNADURAI Vs. STATE OF TAMIL NADU	September 22, 1988
ANNAMALAI Vs. GOVT OF T N	March 4, 1988
ANTONI Vs. STATE OF MADRAS	October 31, 1988
APPRAISER MADRAS CUSTOMS Vs. TAMIL NADU NEWSPRINT PAPERS LIMITED	January 28, 1988
ARPUTHAM Vs. SINGARAVELU NADAR	January 5, 1988
ARULMIGU KARKOTI AMMAN TEMPLE Vs. N KRISHNASWAMI	December 9, 1988
ARUNACHALAM Vs. STATE	April 5, 1988
ARUNACHALAN Vs. STATE OF TAMIL NADU	April 5, 1988
ASSAM BENGAL ROADWAYS (P) LTD Vs. HINDUSTAN PHOTO FILMS	January 21, 1988
ASSISTANT COLLECTOR Vs. PAVUNNI	July 13, 1988
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. T K PRASAD	April 25, 1988
ASSISTANT COLLECTOR OF CENTRAL EXCISE, COIMBATORE Vs. RAMESH BABU	August 5, 1988
ASSISTANT COLLECTOR OF CUSTOMS Vs. KRISHNAMOORTHY	June 17, 1988
ASSISTANT COMMISSIONER OF U L T Vs. A CHELLADURAI	January 6, 1988
ASSISTANT COMMISSIONER OF URBAN LAND TAX MADURAI SOUTH Vs. A R BALAJI	January 5, 1988
AUTHORISED OFFICER LAND REFORMS TIRUNELVELI Vs. J ANTHONY GOSTA	October 28, 1988
B CHAINRAJ Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	March 8, 1988
B K MADHAVAN BANK OF THANJAVUR LTD Vs. STATE REP	January 18, 1988
B MOHAN LAL SOWCAR Vs. HAMEEDIA HARDWARE STORE	January 25, 1988
B S RAMAMOORTHY Vs. O S PARASANATHACHARY	November 17, 1988
B.S. RAMAMOORTHY Vs. O.G. PARAMANATHACHARY	December 17, 1988
BABA INDUSTRIES Vs. ASSISTANT COLLECTOR OF CUSTOMS	April 12, 1988
BADRUDEEN Vs. STATE	February 25, 1988
BADRUDEEN Vs. HEALTH INSPECTOR, DIVISION NO. 136. CORPORATION OF MADRAS	February 25, 1988
BAGHAVATHY AMMAL Vs. CHINGLEPUT CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED AND ANR	November 11, 1988
BAGYALAKSHMIAMMA Vs. DHANALAKSHMIAMMAL	January 5, 1988
BALAJI TRADING CO Vs. CTO DEPUTY	March 24, 1988
BALAMANI Vs. STATE AND ANOTHER	December 2, 1988
BALASUBRAMANIA GURUKKAL Vs. SANKARA GURUKKAL	September 19, 1988
BEGUM JANAMMAL Vs. SELVA ARASU	January 11, 1988
BEGUM JANAMMAL Vs. SELVA ARASU	January 14, 1988
BHARATH OVERSEAS BANK Vs. MINU PUBLICATION	February 9, 1988
BOJAN Vs. STATE BY INSPECTOR OF POLICE	October 6, 1988
BOOMISEKARA PANOIAN Vs. MUTHURAMALINGAM AND OTHERS	March 10, 1988
BOOPALAN AND 3 OTHERS Vs. STATE	February 26, 1988
BORAX MORARJI LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS	September 6, 1988
BRITANNIA INDUSTRIES LTD., MADRAS, AND OTHERS Vs. RAVI KUMAR	June 30, 1988
BRITISH PHYSICAL LABORATORIES INDIA PRIVATE LIMITED Vs. GOVERNMENT OF INDIA	January 20, 1988
BROOKE BOND INDIA LIMITED MADRAS Vs. RAJ KAMAL ENTERPRISES VIZIANAGARAM	September 28, 1988
C K GAJALAKSHMI Vs. ZINNA SONS A REGISTERED PARTNERSHIP FIRM	October 6, 1988
C K N GOUNDER ALIAS C K N KARUPANNA GOUNDER Vs. R NACHIMUTHU	March 23, 1988
C LEO MACHODO Vs. COMMISSIONER OF INCOME TAX	March 11, 1988
C MARIANANDAM Vs. GOVT OF TAMIL NADU	September 14, 1988
C N PAPER INDUSTRIES MADRAS Vs. COLLECTOR OF CENTRAL EXCISE	February 3, 1988
C NATARAJAN Vs. S ANANDAMMAL	April 28, 1988
C V RAMASAMY GOUNDAR SONS Vs. DEPUTY COMMERCIAL TAX OFFICER METTUR ROAD CIRCLE ERODE	October 31, 1988
C. VAGARAJAN AND OTHERS Vs. STATE, REP. BY THE INSPECTOR OF POLICE, SPE; CBI, MADRAS	July 19, 1988
C.S. SAMPATH AND ORS. Vs. THE AUTHORISED OFFICER, LAND REFORMS	September 5, 1988
CANARA BANK Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES	March 16, 1988
CARBOR ANDUM UNIVERSAL MADRAS 19 Vs. FOOD INSPECTOR THIRUVATTIYUR MUNICIPALITY	October 27, 1988
CEMENT RESEARCH INSTITUTE OF INDIA THOZHILALAR SANGAM Vs. UNION OF INDIA AND OTHERS	November 25, 1988
CHANDRAKUMAR Vs. UNION OF INDIA BY ITS SECRETARY, MINISTRY OF LAW AND JUSTICE, NEW DELHI, 2. REGISTER, PRINCIPAL BENCH, CENTRAL ADMINISTRATIVE TRIBUNAL, NEW DELHI, 3. REGISTER, ADDITIONAL BENCH, CENTRAL ADMINISTRATIVE TRIBUNAL, MADRAS	November 2, 1988
CHANDRAN Vs. STATE	July 28, 1988
CHARLES HEREWARD SIMPSON Vs. GOVERNMENT OF TAMIL NADU	December 14, 1988
CHIDAMBARAM Vs. STATE AND ANOTHER	October 13, 1988
CHINNA Vs. N THIRUVIAM	June 23, 1988
CHINNA MUTHUKRISHNA REDDIAR Vs. AUTHORISED OFFICER LAND REFORMS CUDDALORE 1	May 3, 1988
CHINNADURAI Vs. STATE	November 24, 1988
CHINNAKANNU PILLAI ALIAS NARAYANASAMY PILLAI Vs. RAMASAMY PILLAI	December 23, 1988
CHINNAKUMARASWAMY GOUNDER Vs. STATE OF TAMIL NADU	November 23, 1988
CHINNAMMAL Vs. KANNAGI	September 14, 1988
CHINNAPPAN Vs. RAMACHANDRAN	July 20, 1988
CHINNASAMY Vs. LATHA	February 19, 1988
CHINNATHAMBI Vs. STATE OF TAMIL NADU	November 23, 1988
CHINNATHAMBI @ KAKKAYAN Vs. STATE BY INSPECTOR OF POLICE, ASTHAMPATTI POLICE STATION, SALEM DISTRICT.	August 23, 1988
CHOCKALINGAM Vs. STATE OF TAMIL NADU	March 11, 1988
COLLECTOR OF CUSTOMS APPEALS Vs. MALA INTERNATIONAL	December 21, 1988
COMMISSIONER OF GIFT TAX Vs. KUPPULAKSHMI AMMAL	February 16, 1988
COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT NUNGAMPAKKAM MADRAS 34 Vs. MARY ISABAL	November 1, 1988
COMMISSIONER OF INCOME TAX Vs. A MOHAMMED MOHIDEEN	November 16, 1988
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED	December 1, 1988
COMMISSIONER OF INCOME TAX Vs. GANI SILK PALACE	February 16, 1988
COMMISSIONER OF INCOME TAX Vs. K KR RM SWAMINATHAN CHETTIAR	February 17, 1988
COMMISSIONER OF INCOME TAX Vs. PIONEER ENGINEERING SYNDICATE	February 11, 1988
COMMISSIONER OF INCOME TAX Vs. VEPPALODAI SALT CORPORATION	February 15, 1988
COMMISSIONER OF INCOME TAX Vs. K GOVINDARAJULU	February 22, 1988
COMMISSIONER OF INCOME TAX Vs. ALAGAPPAN P R	February 3, 1988
COMMISSIONER OF INCOME TAX Vs. BALAMURALIKRISHNA M	February 10, 1988
COMMISSIONER OF INCOME TAX Vs. SOUTHERN AGRIFURANE INDUSTRIES LIMITED	June 22, 1988
COMMISSIONER OF INCOME TAX Vs. HEMALATHA TEXTILES LIMITED	September 22, 1988
COMMON WEALTH PACKAGING INDUSTRIES Vs. S.S. PERUMAR PROP. PIONEER ENGINEERING WORKS, MADRAS	June 13, 1988
CONTROLLER OF ESTATE DUTY Vs. T P S H SELVA SAROJA	February 3, 1988
CROWN PROSECUTOR Vs. DORAISWAMI NAICKER	March 16, 1988
D ALBERT Vs. LALITHA	August 18, 1988
D GOPALAN Vs. GOVT OF TAMIL NADU	January 28, 1988
D MANGAYARKARASI Vs. DISTRICT BACKWARD CLASSES WELFARE OFFICER VELLORE 1 NORTH ARCOT DISTRICT	September 6, 1988
D PATTAMMAL Vs. K KALYANASUNDARAM	July 29, 1988
D PERIASAMY Vs. MARY MOHAN PRASAD	July 28, 1988
D SHANMUGAM Vs. STATE OF TAMIL NADU	October 10, 1988
D UTHIRAKUMARAN Vs. GOVERNMENT OF TAMIL NADU	July 29, 1988
DAKSHINAMARA NADAR SANGAM TIRUNELVELI Vs. K DARMAR	March 28, 1988
DALMIA CEMENT BHARAT LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER LALGUDI	October 3, 1988
DEVAN Vs. STATE OF TAMIL NADU	November 1, 1988
DEVANATHAN Vs. STATE OF TAMIL NADU	October 27, 1988
DHANALAXMI CHEMICAL INDUSTRIES PRIVATE LTD Vs. ASSISTANT REGISTRAR OF COMPANIES MADRAS	March 7, 1988
DHARMARAJA (P.) AND OTHERS Vs. TAMIL NADU ELECTRICITY BOARD (BY ITS CHAIRMAN) AND ANOTHER	November 15, 1988
DIRECTOR OF GOVERNMENT EXAMINATIONS MADRAS Vs. D SATHIANATHAN	September 5, 1988
DIRECTOR OF HANDLOOMS AND TEXTILES OFFICE OF THE DIRECTOR OF HANDLOOMS AND TEXTILES MADRAS 108 Vs. K VENKATESAN	March 23, 1988
DR. NANDAN Vs. THE STATE INSPECTOR OF POLICE DISTRICT CRIME BRANCH. KANCHEEPURAM	December 8, 1988
DY DIRECTOR E D MADRAS Vs. P MANSOOR MOHAMED ALI JINNAH	November 11, 1988
E A SWAMY Vs. LAND COMMISSIONER MADRAS 5	October 25, 1988
E I D PARRY INDIA LIMITED Vs. AGRICULTURAL OFFICER QUALITY CONTROL	November 10, 1988
E I D PARRY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 11, 1988
E MUNUSAMI Vs. C MANI	February 2, 1988
EKAMBARAM Vs. SUNDARAMURTHY	March 3, 1988
ENFIELD INDIA LIMITED Vs. UNION OF INDIA	March 1, 1988
ENNORE STEEL ENTERPRISES LTD Vs. COMMISSIONER TRIUVOTTIYUR MUNICIPALITY	February 12, 1988
EXXON CORPN Vs. EXXON PACKING SYSTEMS PVT LTD	June 27, 1988
F R ABRAHAM Vs. THOMAS	December 9, 1988
FOOD INSPECTOR Vs. NOOR MOHAMMED	November 4, 1988
FOOD INSPECTOR Vs. MOIDOO	July 12, 1988
FOOD INSPECTOR Vs. MATHEW	August 4, 1988
G MEENAMBAL Vs. A NATARAJAN	September 16, 1988
G MOHAN Vs. ASST COLLECTOR OF CUSTOMS MADRAS	April 15, 1988
G P PURUSHOTHAMAN Vs. C O ARUMUGAM	September 2, 1988
G R RAMASETHU Vs. K R ATHAPPA CHETTIAR	July 29, 1988
G RADHAKRISHNAN Vs. JAGADAMBAL	September 26, 1988
G SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU	August 29, 1988
G T VENKATASWAMY REDDY Vs. STATE TRANSPORT AUTHORITY MADRAS	February 23, 1988
G VARADARAJU Vs. DIST REVENUE OFFICER MADURAI	March 28, 1988
G.K. ANANDAN ALIAS G. KILIANANDAM Vs. P. PARIMALAM	February 23, 1988
GEETANJALI MILLS LIMITED Vs. V THIRUVENKATA REDDIAR	September 9, 1988
GEETHANJALI MILLS LIMITED Vs. THIRUVENGADATHAN V	September 9, 1988
GENERAL MANAGER, E.I.D. PARRY (INDIA), LTD., RANIPET Vs. SECOND ADDITIONAL LABOUR COURT, MADRAS	November 21, 1988
GHANSHYAM CHATURBHUJ Vs. INDUSTRIAL CERAMICS P LIMITED	January 19, 1988
GNANASIGAMANI NADAR, REPRESENTED BY M G JAYAPANDIAN TUTICORIN AND ORS Vs. CANARA BANK AND ANR	September 30, 1988
GOPAL Vs. STATE	September 13, 1988
GOPALSAMY INDUSTRIES Vs. M M T C	July 28, 1988
GORDON WOODROFFE EMPLOYEES UNION, REP BY ITS GENERAL SECRETARY Vs. THE STATE OF TAMIL NADU, REP BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT LABOUR DEPARTMENT AND ORS	January 20, 1988
GOVERNMENT OF INDIA Vs. PRABHAKAR MATCH INDUSTRIES	September 19, 1988
GOVERNMENT OF TAMIL NADU Vs. ARCOT N VEERASWAMI	September 14, 1988
GOVINDAMMA Vs. PALLAVAN TRANSPORT CORPORATION	December 16, 1988
GOVINDARAJ Vs. STATE OF TAMIL NADU	November 24, 1988
GOVINDASWAMI PADAYACHI Vs. ARUMUGHA PADAYACHI	January 7, 1988
GUJARAT PARAFFINS PRIVATE LIMITED A1 198 CI D C INDUSTRIAL ESTATE KALOL GUJARAT STATE 373 721 Vs. STATE	November 10, 1988
HARESH ANITHA TRUST Vs. COMMISSIONER OF WEALTH TAX	February 15, 1988
HEATLY AND GRESHAM I LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 4, 1988
HEMA MOHNOT Vs. STATE	July 14, 1988
HINDUSTAN METAL ROLLING MILLS PARTNERSHIP FIRM Vs. KANDASWAMY CHETTIAR	November 21, 1988
I SEKAR Vs. M L WADHAWAN ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPT OF REVENUE NEW DELHI	March 9, 1988
INDIA MATCH HOUSE Vs. COMMISSIONER OF POLICE MADRAS	May 3, 1988
INDIAN ART PALACE Vs. DEPUTY COMMERCIAL TAX OFFICER ANNA SALAI III ASSESSMENT CIRCLE MADRAS	April 26, 1988
JACOB A CHAKRAMAKAL Vs. URBAN LAND TAX TRIBUNAL II ASST JUDGE CITY CIVIL COURT MADRAS	August 1, 1988
JAGANNATHAN Vs. STATE OF TAMIL NADU	August 1, 1988
JAMAL MOHIDEEN ALIAS SHEIK DAWOOD Vs. STATE OF TAMIL NADU	November 7, 1988
JANAB S K KALALULLAH SHERIFF Vs. JANAB S K	September 26, 1988
JANAKI DEVI Vs. KRISHNAN NAMBIAR	September 2, 1988
JANAKI RAMCHANDRAN Vs. STATE	March 23, 1988
JASWANT CHAND S MEHTA SOLE PROPRIETOR MADRAS HEAVY CHEMICALS MADRAS Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	June 14, 1988
JAYARAM METAL ROLLING MILLS Vs. SUPERINTENDENT OF CENTRAL EXCISE, GROUP I-J-I DIVISION	August 26, 1988
JOHN PALANISAMY Vs. STATE	December 1, 1988
JOINT SECRETARY TO THE GOVERNMENT OF INDIA Vs. BEEMA MANUFACTURERS PRIVATE LIMITED	October 5, 1988
JUNIOR ENGINEER CORPORATION OF MADRAS 84 DIVISION MADRAS Vs. BUHARI	April 4, 1988
JUSTIN Vs. STATE	September 22, 1988
K A M MAPPILLAI MOHIDEEN Vs. P K K SHAMSUDEEN	October 7, 1988
K A MOHIDEEN PITCHAI Vs. GIFT TAX OFFICER	February 10, 1988
K CHANDRESEKARAN Vs. UNION OF INDIA	February 10, 1988
K CHELLIAH ALIAS SULLI Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT MADRAS	February 2, 1988
K CHIDAMBARAM Vs. GOVT OF TAMIL NADU	October 31, 1988
K G GANGADHARAN Vs. T R PARVATHI	April 4, 1988
K G SUBRAMANIAM NAIDU Vs. DEPUTY COMMERCIAL TAX OFFICER PONNERI ASSESSMENT CIRCLE PONNERI CHENGALPATTU	April 25, 1988
K GOPALAKRISHNIAH Vs. K SUBRAMANIAM	December 1, 1988
K JAYALAKSHMI Vs. S M MUTHAIER	July 19, 1988
K KANDASWAMY Vs. K C RAMASWAMI	August 5, 1988
K KRISHNAMURTHI Vs. GOVT OF TAMIL NADU	February 18, 1988
K M MOHD ABDUL KHADER FIRM Vs. DEPUTY COMMERCIAL TAX OFFICER KODAIKANAL	September 19, 1988
K MUTHIYAN NADAR Vs. R VIJAYARANI	April 26, 1988
K NARAYANAN Vs. K V SUBRAMANIAN	February 15, 1988
K PAKKIRIMUTHU Vs. STATE OF TAMIL NADU	September 30, 1988
K R JADAYAPPA MUDALIAR Vs. K S VENKATACHALAM	July 19, 1988
K R SEETHARAMIAH Vs. P N NARASIMHAN	June 14, 1988
K R SHANKAR RAJ Vs. STATE BANK OF INDIA VELLORE	July 20, 1988
K R SHANKAR RAJ Vs. STATE BANK OF INDIA VELLORE	July 10, 1988
K RAMALINGAM Vs. STATE OF TAMILNADU	March 9, 1988
K S ANANDA PROPRIETOR KUMARAVEL TOURING TALKIES VANNIPAKKAM VILLAGE PONNERI CHENGALPATTU DISTRICT Vs. DEPUTY COMMERCIAL TAX OFFICER PONNERI ASSESSMENT CIRCLE PONNERI CHENGALPATTU	March 26, 1988
K S ANANDAN Vs. DEPUTY COMMERCIAL TAX OFFICER PONNERI ASSESSMENT CIRCLE PONNERI CHENGALPATTU	March 28, 1988
K S CHANDRASEKHARAN Vs. INSPECTOR OF POLICE CIVIL SUPPLIES C I D MADURAI	September 27, 1988
K S SUBRAMANIA PILLAI Vs. E S R PACKIRISAMI PILLAI	January 12, 1988
K SUBBA RAO Vs. NANJAPPA GOUNDER	November 15, 1988
K SUBBARAJ Vs. GOVERNMENT OF INDIA	December 2, 1988
K SUBRAMANIAM Vs. STATE OF TAMIL NADU	April 25, 1988
K V G RAMASWAMI Vs. STATE OF TAMIL NADU	September 6, 1988
K V JESUDASAN Vs. STATE OF TAMIL NADU	January 27, 1988
K. MATHIALAGAN Vs. MALA DEVI	May 3, 1988
K. SUBRAMANIAM AND ANR. Vs. M. SANKARAN PILLAI AND ANR.	March 21, 1988
KADARKARAI C Vs. COMMISSIONER OF WEALTH TAX	November 25, 1988
KALAIVANI FABRICS Vs. COLLECTOR OF CUSTOMS APPEALS	October 7, 1988
KALANJIAM AMMAL Vs. SHANBAGAM	March 22, 1988
KALANJIAM AMMAL Vs. SHANBAGAM	March 23, 1988
KALANJIAMMAL Vs. PONMUDI MINOR	February 15, 1988
KALAPPAN Vs. STATE OF TAMIL NADU	April 26, 1988
KALYANI SUNDARAM Vs. SHARDLOW INDIA LIMITED	October 14, 1988
KAMATCHI Vs. MANAGING DIRECTOR	December 16, 1988
KANAGASABAI AMMAL Vs. P SUBRAMANIAM	December 15, 1988
KANAKA FILMS PRIVATE LIMITED Vs. INCOME TAX OFFICER	December 9, 1988
KANNIAMMAL Vs. P NARAYANAN	August 16, 1988
KARUNAKARAN Vs. STATE OF TAMIL NADU	March 1, 1988
KARUPPASAMY THEVAR AND VELUTHAI Vs. STATE	October 6, 1988
KASOAR UDAYAR Vs. M V R OORANI PRIVATE TRUST	September 30, 1988
KATHAN Vs. STATE OF TAMIL NADU	November 10, 1988
KISHORE KANTH Vs. STATE INSPECTOR OF POLICE	September 6, 1988
KRISHNA TILES AND POTTERIES MADRAS P LIMITED Vs. COMMISSIONER OF INCOME TAX	March 1, 1988
KRISHNAMOORTHY Vs. STATE OF TAMIL NADU	November 22, 1988
KUNHABDULLA Vs. KUNHAMMED	January 19, 1988
KUPPAN Vs. STATE OF TAMIL NADU	December 20, 1988
KUPPURAJ Vs. UNION TERRITORY OF PONDICHERRY	March 17, 1988
KUPPUSAMY NAICKER Vs. LAKSHMANA GOUNDER	October 12, 1988
KUPPUSWAMI (C) AND OTHERS Vs. E.I.D. PARRY INDIA LTD. (BY GENERAL MANAGER), RANIPET	November 21, 1988
KUTTAPPAN Vs. STATE OF KERALA	March 9, 1988
L G BALAKRISHNAN Vs. COMMISSIONER OF WEALTH TAX	February 16, 1988
LAKSHMAN Vs. STATE OF TAMIL NADU	November 9, 1988
LAKSHMI INDUSTRIES Vs. DEPUTY COMMERCIAL TAX OFFICER VI MADURAI	October 31, 1988
LALITHA Vs. DIRECTOR GENERAL OF POLICE	December 7, 1988
LALITHA PARAMESWARI ALIAS MADHUPRIYA Vs. R RAMASWAMY	December 12, 1988
LAYMENS EVANGELICAL FELLOWSHIP Vs. J KISHORELAL	June 28, 1988
LILY AMMAL ALIAS SARASWATHI BAI Vs. B T VADIVELU	March 30, 1988
LIPTON INDIA LIMITED Vs. M M K SARA UMA	February 25, 1988
LIYAKAT ALI Vs. K L VERMA JOINT SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF FINANCE	November 22, 1988
LUCKY ELECTRICAL STORES Vs. RAMESH STEEL HOUSE	March 11, 1988
M A NAMAZIE ENDOWMENT Vs. COMMISSIONER OF INCOME TAX	March 11, 1988
M C R R C MEMORIAL SCHOOL Vs. STATE	January 19, 1988
M C R RAJAGOPAIA CHETTIAR MEMORIAL SCHOOL Vs. STATE OF TAMIL NADU	January 19, 1988
M CT M CORPN PVT LTD Vs. DIRECTOR OF ENFORCEMENT NEW DELHI	March 9, 1988
M J DURAIRAJ Vs. JOINT COMMERCIAL TAX OFFICER MANDAVELI DIVISION MADRAS	March 8, 1988
M JOHN BASCO Vs. SELVARAJ	February 23, 1988
M KANNAPPAN Vs. STATE	November 10, 1988
M KARUPPANNAN Vs. STATE	April 29, 1988
M KATHIRESAN PILLAI Vs. ADDITIONAL COLLECTOR OF CENTRAL EXCISE	September 21, 1988
M MANICKAM ASARI Vs. MEENAKSHI AMMAL	February 24, 1988
M O H ASLAM Vs. M O H UDUMAN	December 17, 1988
M PALANI GOUNDER Vs. S P THANGAVEL GOUNDER	February 26, 1988
M RAMALINGAM UDAYAR Vs. KATHALINGA PILLAI	August 1, 1988
M RAMASAMY Vs. STATE OF TAMIL NADU	March 11, 1988
M RAYAPPAN Vs. D SARASWATHI ANIMAL	December 2, 1988
M S THANIGACHALA Vs. RUKMANI AMMAL	March 7, 1988
M SELVARAJ Vs. V RAMAMOORTHI NAIDU	August 19, 1988
M SHANMUGAM Vs. KUPPAMMAL	January 25, 1988
M SRINIVASAN Vs. JOHN BENTIC	November 3, 1988
M SURYAPRAKASHA GUPTA Vs. T S MUTHUSWAMI IYER	June 20, 1988
M THANGIAH Vs. K RANGASWAMY	May 3, 1988
M V BABY Vs. STATE	April 7, 1988
M V BANY Vs. STATE	April 22, 1988
M V NALLAMUTHU PILLAI CHARITABLE TRUST Vs. STATE OF TAMIL NADU REVENUE DEPARTMENT	February 9, 1988
M V VALLIAPPAN Vs. INCOME TAX OFFICER	January 13, 1988
M VISWANATHAN Vs. GOVT OF TAMIL NADU	August 26, 1988
M. PATTAMMAL @ MURUGAYEE Vs. R. VELAN JAGANNATHAN AND ORS.	October 14, 1988
M. RAYAPPAN Vs. D. SARASWATHI AMMAL	December 22, 1988
M. SUBRAMANIAM AND ORS. Vs. C. CHHOTTABHAI AND COMPANY BY PARTNER, CHANDUBHAI C. PATEL AND ORS.	December 20, 1988
M.S. MOHAMMED YAHYA Vs. M.S. MOHAMMED JAFFAR AND ANR.	August 19, 1988
M/S UNIVERSAL MILL STORES Vs. FATHIMA BAI S. BHAGAT	March 11, 1988
MADRAS FLOUR MILLS Vs. STATE OF TAMIL NADU	January 25, 1988
MADRAS VANASPATI LIMITED Vs. SUBRAMANIAN S ITO	March 29, 1988
MADURA COATS LTD Vs. ASSISTANT COMMISSIONER OF LABOUR	April 6, 1988
MAJEED Vs. STATE OF KERALA	February 12, 1988
MALAYAPPAN Vs. STATE OF TAMIL NADU	September 21, 1988
MALICK DINAR BAITHUL MAL Vs. TAMIL NADU WAKF BOARD	April 21, 1988
MANAGEMENT OF BINNY LTD Vs. K ELUMALAI AND ASST COMMISSIONER OF LABOUR	January 6, 1988
MANAGEMENT OF TABESH PROCESS SIVAKASI Vs. PRESIDING OFFICER LABOUR COURT	January 19, 1988
MANGALAMMAL Vs. T LALITHA	July 13, 1988
MANI HIGHER SECONDARY SCHOOL COIMBATORE Vs. JOINT DIRECTOR SECONDARY SCHOOL EDUCATION	March 11, 1988
MANONMANI Vs. COMMISSIONER OF POLICE	March 22, 1988
MARAKKAL Vs. ESWARI AMMAL	November 1, 1988
MARIYAYEE AMMAL Vs. JANAB MOHAMMED SHERIFF	August 3, 1988
MARY REGINA Vs. S SOURIRAJAN	July 29, 1988
MASILAMANI Vs. V BALIAH	December 1, 1988
MATCH HOUSE Vs. SUPERINTENDENT OF CENTRAL EXCISE	February 25, 1988
MATHESON BOSANQUET COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 15, 1988
MEENAKSHI FOUNDRY Vs. SUPERINTENDENT OF CENTRAL EXCISE	August 4, 1988
MEGAMMAL Vs. STATE OF TAMIL NADU	February 29, 1988
MEHRUNNISSA BEGUM Vs. BEGUM NATHU BIBI	November 17, 1988
MINOR THIRUGNANASAMBANDAM Vs. MANICKASWAMY	June 30, 1988
MOHAMMED HUSSAIN BEVI ALIAS SYED SULTAN BEVI Vs. HAJA SULTAN KABIR SHAHUL HAMEED SAHIB	July 26, 1988
MOHAMMED KUNJI Vs. FOOD INSPECTOR	February 18, 1988
MOHAN Vs. STATE OF TAMIL NADU	March 15, 1988
MOHNOT N K Vs. CHIEF COMMISSIONER OF INCOME TAX ADMN	September 2, 1988
MURUGAN Vs. STATE	April 12, 1988
MURUGESAN Vs. STATE D C B	June 15, 1988
MURUGESAN Vs. STATE TAMIL NADU	June 15, 1988
MURUGESAN Vs. STATE OF TAMIL NADU	September 20, 1988
MUTHU Vs. STATE	October 13, 1988
MUTHURAMALINGAM Vs. SUBINSPECTOR OF POLICE	August 18, 1988
MUTHUSAMY Vs. STATE	March 2, 1988
N DEENADAYALAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE CHENGALPATTU RANGE	February 29, 1988
N P GANESAN Vs. STATE	October 13, 1988
N PREM ANANTHI Vs. TAHSILDAR COIMBATORE	October 4, 1988
N SUNDARAM Vs. INDIAN AIRLINES CORPORATION	August 17, 1988
N. VASUDEVAN Vs. THE STATE OF TAMIL NADU, REP. BY THE DEPUTY SECRETARY TO GOVT. PUBLIC (S.C.) DEPT, MADRAS AND THE SUPERINTENDENT OF CENTRAL PRISON, MADRAS	February 15, 1988
NAGARAJAN Vs. STATE	March 15, 1988
NAGOOR GANI ALIAS RAJAMANI Vs. GANDHI MEENAL	March 11, 1988
NALLAMMAL Vs. SANGILI MOOPAN	October 14, 1988
NANJAPPAN Vs. CAUVERY GOUNDER PURCHASER	February 15, 1988
NARASIMHAN Vs. BALAMMAL	September 12, 1988
NARASIMHAN Vs. BALAMMAL	October 12, 1988
NARAYANAMURTHY Vs. SUBBULAKSHMI	February 10, 1988
NATESAN Vs. GOVINDASAMI	January 21, 1988
NATIONAL SUGAR INDUSTRIES Vs. COMMERCIAL TAX OFFICER RED HILLS ASSESSMENT CIRCLE MADRAS	April 12, 1988
NAYVELI LIGNITE CORPORATION LTD. Vs. SPL. TAHSILDAR NO. III LAND ACQUISITION LIQUITE PROJECT NEYVELI & ORS.	July 13, 1988
NEELAVATHI AMMAL Vs. SELVASUNDARAM NAICKER AND OTHERS	March 24, 1988
NEGAMMAL Vs. STATE OF TAMIL NADU	February 29, 1988
NOBLE MOHANDAS Vs. STATE	February 29, 1988
O RADHAKRISHNAN Vs. PRESIDING OFFICER TAMIL NADU URBAN LAND TAX TRIBUNAL MADRAS	January 5, 1988
OFFICIAL ASSIGNEE MADRAS Vs. CANARA BANK T NAGAR MADRAS	February 1, 1988
P Vs. SLATE	December 23, 1988
P A JACOB Vs. NANDA TIMBER TRADING CO	January 8, 1988
P ANNAMALAI Vs. COLLECTOR OF RAMANATHAPURAM AND ORS	February 25, 1988
P BALAKRISHNAN Vs. DISTRICT REGISTRAR TUTICORIN	July 20, 1988
P C KHADER Vs. P K KHADER	January 6, 1988
P CHOCKALINGAM Vs. DEPUTY COMMERCIAL TAX OFFICER NAGERCOIL RURAL KANYAKUMARI DISTRICT	August 8, 1988
P DEVASTHANAM Vs. DY COMMR H R AND C E	January 29, 1988
P JAGAJEEVAN RAM Vs. GOVT OF INDIA	April 29, 1988
P JAIPAL Vs. SUB INSPECTOR OF POLICE PARAMAKUDI POLICE STATION	October 27, 1988
P K PATTABHIRAMAN Vs. STATE	February 1, 1988
P K SADAGOPA RANGANATHAN Vs. SECRETARY TAMIL NADU STATE ELECTRICITY BOARD ANNA SALAI MADRAS 2	March 29, 1988
P KANNAN Vs. ADDITIONAL DIRECTOR OF ENFORCEMENT	November 3, 1988
P L SIVANAPPAN Vs. GOVT OF TAMIL NADU	October 3, 1988
P M KRISHNAN Vs. STATE BY DIRECTORATE OF VIGILANCE AND ANTI-CORRUPTION, MADRAS	May 31, 1988
P M SUNDARAM Vs. K DURAISWAMI	November 18, 1988
P P AR RM PL VLSALAKSHI ACHI Vs. P L R ARUNACHALAM CHETTIAR	April 11, 1988
P P SUBBA RAJA Vs. E S GURUSAMY	April 18, 1988
P POONAMMAL Vs. KANAKAVALLI SRINIVASAN	January 21, 1988
P RAJU Vs. COMMERCIAL TAX OFFICER GODOWN ASSESSMENT CIRCLE MADRAS 1	February 19, 1988
P SETHURAJAN Vs. STATE	December 12, 1988
P SUBRAMANIA PILLAI Vs. VADIVU AMMAL	June 27, 1988
P V CHANDRASEKHARAN Vs. THIRUMALAI CHIT FUNDS	March 4, 1988
P. KARUPPIAH Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, PERIYAKULAM AND THE SPECIAL TRIBUNAL FOR CO-OPERATIVE SOCIETIES, MADURAI	August 23, 1988
PADMA R Vs. APPROPRIATE AUTHORITY IT DEPARTMENT	August 9, 1988
PALANIAMMAL Vs. COLLECTOR	February 23, 1988
PALANIKUMAR PILLAI Vs. PALANIKUMAR PILLAI AND ORS.	March 29, 1988
PALANIKUMAR PILLAI Vs. PALANI KUMAR PILLAI	April 29, 1988
PANDURANGANATHASWAMI DEVASTHANAM Vs. DY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	January 29, 1988
PANI Vs. VASUDEVAN	March 9, 1988
PARRYS CONFECTIONERY LIMITED Vs. FOOD INSPECTOR ULUNDURPET	March 17, 1988
PASUMALAI CO OPERATIVE STORES PASUMALAI MADURAI 4 Vs. STATE	April 29, 1988
PATTAMMAL Vs. PALANISWAMY CHETTIAR	April 11, 1988
PAZHANIYANDI Vs. KALYANASUNDARAM	January 13, 1988
PEER MOHIDEEN AND OTHERS Vs. M.K. MADHAR AND OTHERS	September 23, 1988
PERIASAMY GOUNDER Vs. PERIASAMY GOUNDER	April 28, 1988
PERIYANAYAGAM Vs. RAJENDRAN	January 5, 1988
PETCHI Vs. STATE BY INSPECTOR OF POLICE, CIVIL SUPPLIES, C I D TIRUNELVELI	December 23, 1988
PHILO PETER Vs. DIVYANATHAN	January 29, 1988
PILLAIYAR SODA FACTORY Vs. UNION OF INDIA	July 29, 1988
PLATING CHEMICALS Vs. DY CHIEF CONTROLLER OF IMPORTS AND EXPORTS	November 11, 1988
PONNAIAH Vs. STATE	September 12, 1988
PONNAIAH GOUNDER GURUSWAMI GOUNDER Vs. SENGOTTIAH	January 29, 1988
PONNI ALIAS PONIBAS Vs. SAVARIMUTHU NADAR	March 25, 1988
PRASANNA KUMAR Vs. DHANALAXMI	February 16, 1988
PRAVIN KUMAR MINOR Vs. R SIVAGNANAM	August 8, 1988
PRAVINSAGUR Vs. SUGESAN FINANCE INVESTMENT	November 11, 1988
PRESIDENT CHOLAN POKKUVARATHU KAZHAGAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS	August 22, 1988
PROCTOR AND GAMBLE COMPANY STATE OF OHIO U S A Vs. CHRISTIAN HODEN INDIA PRIVATE LTD	April 18, 1988
PULLICAR MILLS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUCHENGODE	January 13, 1988
PULLIKKADAN NARAYANAN Vs. JAYARAJAN	June 27, 1988
R GANDHI Vs. UNION OF INDIA	October 31, 1988
R HALASYAM Vs. DEPUTY COMMERCIAL TAX OFFICER VII MADURAI	March 21, 1988
R K CHAKRAVARTHY Vs. S SHANTHARAJ	April 22, 1988
R KALYANA SUNDARAM Vs. DEPUTY COMMERCIAL TAX OFFICER SIRKALI	January 12, 1988
R KANNAN Vs. INDCHEM ELECTRONICS LTD	February 25, 1988
R KANNUSAMY Vs. V V K SAMY AND CO SINGAPORE	May 2, 1988
R KRISHNAMURTHY Vs. M P RAJA	November 25, 1988
R N GOENKA Vs. COMMISSIONER OF WEALTH TAX	March 3, 1988
R PADMA Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT MADRAS	August 9, 1988
R PANDIAN Vs. NAGAMMAL	January 18, 1988
R RAJALAKSHMI Vs. REVENUE DIVISIONAL OFFICER	April 15, 1988
R S HOON Vs. AZAEEMUNNISSA BEGUM	August 1, 1988
R THANGAPERUMAL Vs. STATE OF TAMIL NADU	October 27, 1988
R VENKATAKRISHNAN Vs. FOOD INSPECTOR HQS F AND D ADMN PONDICHERRY	March 14, 1988
R. SUBRAMANIAM Vs. SOUTHERN ROADWAYS, LTD. BY K. RANGARAJAN, BRANCH MANAGER, MADRAS AND OTHERS	April 28, 1988
RADHAKRISHNAN Vs. STATE OF TAMIL NADU	November 22, 1988
RAGHAVA AND VEERA 7/A BISHOP WALLACE AVENUE EAST MYLAPORE MADRAS 4 Vs. LACHHMANDAS DIED	July 6, 1988
RAIMENT Vs. STATE OF TAMIL NADU	February 25, 1988
RAIMENT Vs. STATE OF TAMIL NADU	April 29, 1988
RAJA AGENCIES Vs. UNION OF INDIA	September 23, 1988
RAJA D V SEETHARAMAYYA BAHADUR Vs. COMMISSIONER OF GIFT TAX	March 11, 1988
RAJA RAJAN THEATRE Vs. STATE	September 5, 1988
RAJAGOPAL Vs. INSPECTOR OF POLICE MAMBALAM	December 8, 1988
RAJAMANI Vs. STATE OF TAMIL NADU	March 29, 1988
RAJAN Vs. STATE OF TAMIL NADU	November 4, 1988
RAJAPALAYAN INDUSTRIAL AND COMMERCIAL SYNDICATE LTD Vs. K A VAIRAPRAKASAM	July 19, 1988
RAJENDRAN AND ANOTHER Vs. STATE	February 26, 1988
RAJESWARI NAGAR RESIDENTS WELFARE ASSOCIATION Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY	November 9, 1988
RAJRANI DEVI Vs. YACOOB SHERIFF	November 17, 1988
RAJU ALIAS KOTTAIPAKKAM Vs. STATE	January 7, 1988
RAKKAMMAL Vs. IRULAPPA KONAR	August 18, 1988
RAMACHANDRAN Vs. STATE	October 12, 1988
RAMACHANDRAN Vs. STATE	November 12, 1988
RAMADASS Vs. PITRAMASIVAM PILLAL	September 30, 1988
RAMAIYAN Vs. STATE OF TAMIL NADU	January 7, 1988
RAMAKRISHNA AND BROS Vs. T.P.N. MANICKAVALLI	September 19, 1988
RAMAKRISHNAN AND BROS Vs. T P M MANICKAVALLI	September 8, 1988
RAMALINGAM CHETTIAR Vs. TAMIL NADU WATER AND DRAINAGE BOARD	August 29, 1988
RAMALINGAM PILLAI Vs. ARUNACHALAM PILLAI	July 26, 1988
RAMASWAMI Vs. STATE	July 27, 1988
RAMKUMAR Vs. K M MATHEW	March 28, 1988
RAMU ALIAS RAMASWAMY Vs. STATE	August 19, 1988
RANGANATHAM Vs. SHYAMALA	November 5, 1988
RASHEETHA BEGUM Vs. REGIONAL TRANSPORT OFFICER TIRUCHIRAPALLI	April 6, 1988
RASHID LEATHERS P LTD Vs. SUPER FINE SKIN TRADERS NEW DELHI	January 28, 1988
RASHID LEATHERS PRIVATE LIMITED Vs. SUPER FINE SKIN TRADERS	February 19, 1988
RATHINAM Vs. SYED BEEVI DIED	September 9, 1988
RAVICHANDRAN Vs. MARIYAMMAL	March 1, 1988
REGISTRA HIGH COURT MADRAS Vs. C B S NAIDU	August 5, 1988
REVATHI C P EQUIPMENTS LTD Vs. SANGEETHA TUBEWELL CORPN	October 26, 1988
S BALAKRISHNAN Vs. A RATHINAM	November 28, 1988
S DHARMALINGAM Vs. HIS EXCELLENCY GOVERNOR OF THE STATE OF T N	February 26, 1988
S DURAIPANDIAN Vs. GOVT OF TAMIL NADU	July 28, 1988
S GANAPATHI Vs. MAHALAKSHMI TEXTILES MILLS LIMITED PASUMALAI MADURAI	April 12, 1988
S GOMATHI ANIMAL Vs. S NALLAMUTHU PILLAI	September 16, 1988
S JOHN KUTTY Vs. TARUN ROY ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI	March 15, 1988
S K SABAPATHY MUDALIAR Vs. DHANDAPANI	July 26, 1988
S N MOHIDEEN Vs. UNION OF INDIA	October 25, 1988
S RAMAN Vs. T PAKIRISAMY PATHAR	January 8, 1988
S SANKARANARAYANAN Vs. DIVISIONAL PERSONNEL OFFICER MADURAI DIVISION SOUTHERN RAILWAY MADURAI	October 4, 1988
S SARANGAPANI IYENGAR Vs. ASST COMMR URBAN LAND TAX ALANDUR AND SAIDAPET	January 13, 1988
S V CHIDAMBARA PILLAI Vs. S N V R N SUBRAMANIAM CHETTIAR	April 6, 1988
S V RANGIAH Vs. COMMISSIONER OF COMMERCIAL TAXES CHEPAUK MADRAS	April 18, 1988
S VAIDYANATHAN INCOME TAX OFFICER Vs. B MATHURAM	September 26, 1988
S. JAMBULINGAM Vs. CHOLAN ROADWAYS CORPORATION, LTD. (REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR), KUMBAKONAM, AND OTHERS	September 21, 1988
S. KOLANDAVEL Vs. SOWRASHTRA VIPRASABBA NAMAKKAL	October 13, 1988
S. SELVARAJ Vs. MARTHA VANITHA PETER AND ORS.	January 18, 1988
SADIQ BATCHA Vs. DEPUTY SECRETARY TO GOVERNMENT OF TAMIL NADU PUBLIC SC DEPARTMENT MADRAS 9	December 16, 1988
SAGAYAM ENGINEERING WORKS Vs. SRIVATSA TUBE CORPN	December 14, 1988
SAIFEE GOLDEN JUBILEE ROLLING MILLS Vs. STATE	March 25, 1988
SAIT Vs. STATE	December 13, 1988
SAKKARATHAYAMMAL AND ORS. Vs. SHANMUGAVEL CHETTIAR AND ORS.	October 5, 1988
SALLYANN C HOOL Vs. TAMIL NADU MEDICAL COUNCIL	February 25, 1988
SAMPATH Vs. INSPECTOR OF POLICE	September 2, 1988
SANKAR ELECTRICAL PRIVATE LIMITED Vs. UNION OF INDIA	April 23, 1988
SANTHANA KRISHNAN Vs. POONGOTHAI AMMAL	December 16, 1988
SAPPANI MOHAMMED LABBAI Vs. ABDULLA SYED	July 8, 1988
SARA FASTENERS AND GRIP INDUSTRIES P LIMITED Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION	March 14, 1988
SARASWATHI AMMAL Vs. LAKSHMI	December 23, 1988
SARASWATI Vs. JAYARAMAN	March 22, 1988
SAROJA Vs. STATE OF TAMIL NADU	July 15, 1988
SAROJA Vs. ARUMUGHAM	December 16, 1988
SAROJA RAVINDRAN Vs. COMMISSIONER OF WEALTH TAX	February 17, 1988
SATHYANARAYANAN Vs. INSPECTOR OF POLICE	March 30, 1988
SATTANATHASWAMY DEVASTHANAM Vs. ASSAN MOHAMMED	February 2, 1988
SAVANI TRANSPORT P LIMITED 66 THAMBU CHETTY STREET MADRAS 1 Vs. M JANIAL MOHAMMED	November 22, 1988
SELLADURAI Vs. STATE OF TAMIL NADU	June 16, 1988
SELVANATHAN ALIAS RAGHAVAN Vs. STATE	November 16, 1988
SELVARAJ (C.) AND OTHERS Vs. DEPUTY COMMISSIONER OF LABOUR, SALEM, AND ANOTHER	April 5, 1988
SENGUNTHAR HIGHER SECONDARY SCHOOL COMMITTEE Vs. PRINCIPAL SUBORDINATE JUDGE TIRUCHIRAPPALLI	January 7, 1988
SHAH SEGALAL CHARANRAJ AND CO Vs. SOUTHERN INDIA TRADING AGENCY INDIA	April 8, 1988
SHANMUGHAM Vs. STATE	April 5, 1988
SHANMUGHAM Vs. GOBICHETTIPALAYAM MUNICIPALITY	July 4, 1988
SHANMUGHAM Vs. STATE	February 25, 1988
SHANTI SWARUP Vs. COLLECTOR OF CUSTOMS	February 19, 1988
SHARMA Vs. FENIVARD	January 14, 1988
SHEIK MOHAMED AND OTHERS Vs. STATE OF TAMIL NADU	September 23, 1988
SHENBAGAVALLIAMMAL Vs. AUTHORISED OFFICER LAND REFORMS TIRUNELVELI	October 12, 1988
SIMPSON AND CO LTD Vs. ASSISTANT COMMISSIONER OF POLICE ADYAR MADRAS	February 19, 1988
SIVA Vs. STATE	October 14, 1988
SIVALINGAM Vs. SAKTHIVEL	July 22, 1988
SIVALINGAM Vs. STATE	April 29, 1988
SIVALINGAM (M.) Vs. E.I.D. PARRY INDIA LTD. (BY ITS GENERAL MANAGER), RANIPET	October 14, 1988
SIVALOKAM ESTATE KALIYAL Vs. DEVADASAN	August 1, 1988
SNEVA DIAMOND TOOLS PRIVATE LIMITED Vs. APPELLATE ASSISTANT COMMISSIONER COMMERCIAL TAXES IV MADRAS CITY	April 11, 1988
SOFI SAMAS THAIKKAL THANJAVUR Vs. DISTRICT REVENUE OFFICER THANJAVUR	February 11, 1988
SORNAM Vs. STATE OF TAMIL NADU INSPECTOR OF POLICE THUCKALEY	December 5, 1988
SPECIAL TAHSILDAR NO III LAND ACQUISITION LIGNITE PROJECT NEYVELI Vs. V RANGASAMY	January 13, 1988
SRI BALAJI TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER METTUR ROAD CIRCLE ERODE	March 24, 1988
ST JOSEPHS T T INSTITUTE FOR WOMEN Vs. DIR OF SCHOOL EDUCATION	March 10, 1988
STANDARD MOTOR PRODUCTS OF INDIA LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS NORTH DIVISION MADRAS 1	August 1, 1988
STANDARD PAPER INDUSTRIES CORPORATION Vs. UNION OF INDIA	July 22, 1988
STATE Vs. S RADHAKRISHNAN	September 22, 1988
STATE Vs. SAVARI RAJ	September 23, 1988
STATE Vs. CHINNAPPAYYAN	September 9, 1988
STATE Vs. P KALEESWARAN	September 30, 1988
STATE Vs. KANDAN	December 8, 1988
STATE Vs. K MARIMUTHU MUDALIAR	November 17, 1988
STATE BANK OF INDIA Vs. N SATHIAH	October 7, 1988
STATE BANK OF INDIA CANARA BANK CENTRAL BANK Vs. V GANESAN JAMBUNATHAN VENKATARAMAN B V	September 26, 1988
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD Vs. SPECIAL TAHSILDAR LAND ACQUISITION SIPCOT UNIT 1 GUMMIDIPONDI	March 24, 1988
SUB INSPECTOR OF POLICE SADAR BAZAAR POLICE STATION KADHAM JALNA POLICE STATION JALNA MAHARASHTRA STATE Vs. N N ABDUL AZEEZ	October 14, 1988
SUBBALAKSHMI AMMAL Vs. RAJALAKSHMI AMMAL	September 12, 1988
SUBRAMANIAM CHETTIAR Vs. INSPECTOR CIVIL SUPPLIES CRIMINAL INVESTIGATIONS DEPARTMENT TIRUCHIRAPALLI	December 16, 1988
SUDARSAN FINANCE CORPORATION MADRAS Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT	November 24, 1988
SUKANRAJ KHIMARJA A FIRM OF MERCHANTS BOMBAY Vs. N RAJAGOPALAN	September 27, 1988
SUNDARAM FASTENERS LIMITED PADI Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX MADRAS	August 1, 1988
SUNDARAPANDIAN Vs. STATE OF TAMIL NADU	January 6, 1988
SURESF Vs. STATE H 4 POLICE STATION	June 17, 1988
SYED AHAMED SHERIFF Vs. RAJINAMANI	February 29, 1988
SYEDA ZEHERA JABEEN Vs. S PADMANABHAN	November 29, 1988
SYNDICATE BANK Vs. D MUTHIAN	October 4, 1988
T BALASUBRAMANIAM AND OTHERS Vs. STATE	September 12, 1988
T BUVANESWARI Vs. V RAMAKRISHNAN	September 13, 1988
T E VIJAYARAGAVACHARI Vs. EXECUTIVE TRUSTEE SRI DEVARJASWAMY TEMPLE KANCHEEPURAM	July 27, 1988
T HIMMATLAL Vs. S BALAKRISHNA JOSHI	January 14, 1988
T I KRISHNA PILLAI Vs. ARUNACHALAM PILLAI (DIED)	March 9, 1988
T K ABDUL JABBAR DIED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	April 14, 1988
T M NATARAJAN Vs. SUBBARAYA MUDALIAR	March 21, 1988
T N MATHIALAGAN Vs. SUBINSPECTOR OF POLICE	November 3, 1988
T RAVI KUMAR Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE	January 19, 1988
T. RANGANATHAN Vs. STATE BY S.I. OF POLICE, CRIME BRANCH, EGMORE, MADRAS	July 18, 1988
TAMIL NADU HOTELS ASSOCIATION Vs. STATE OF TAMIL NADU	October 11, 1988
TATA OIL MILLS COMPANY LIMITED Vs. UNION OF INDIA	October 31, 1988
THANGASWAMY Vs. STATE OF TAMIL NADU	December 13, 1988
THANGAVEL UDAYAR Vs. STATE OF TAMIL NADU	September 8, 1988
THANKAPPAN AND OTHERS Vs. THANKARAJ	March 23, 1988
THANTHI TRUST Vs. INCOME TAX OFFICER	November 22, 1988
THAYAMMAL Vs. K SUBRAMANIAM	February 12, 1988
THILAGAMMAL Vs. ELANGO	July 19, 1988
THIRU AROORAN SUGARS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER MANNARGUDI	October 3, 1988
THIRU VENKATESAN Vs. STATE	March 14, 1988
THIRUGUANAM Vs. G CHANDRASEKARAN	December 1, 1988
THIRUVENGADAM Vs. K.B. GOYAL	December 22, 1988
TIRUPATTUR CO OPERATIVE SUGAR MILLS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUPATTUR NORTH ARCOT DISTRICT	April 12, 1988
TRINITE MODESTINE Vs. JAYASEELI LAGRAVE	February 18, 1988
TUBE PRODUCTS OF INDIA Vs. UNION OF INDIA	September 27, 1988
UMAYAL RAMANATHAN Vs. INCOME TAX OFFICER	October 6, 1988
UMAYAL RAMANATHAN Vs. GOVT OF TAMIL NADU	April 19, 1988
UNION OF INDIA Vs. CHAKRA TYRES LIMITED	October 12, 1988
UNION OF INDIA Vs. UNIVERSAL EXPORTERS	October 4, 1988
UNION OF INDIA Vs. OCEANIC EXPORT CORPORATION	September 9, 1988
UNION OF INDIA OWNING SOUTHERN RAILWAY Vs. TIRUCHI METAL WORKS	December 9, 1988
UNITED LINEAR AGENCIES OF INDIA PRIVATE LIMITED Vs. UNION OF INDIA	October 25, 1988
V ARUMUGHAM Vs. STATE OF TAMIL NADU	June 14, 1988
V M DAKSHINAMURTHY Vs. STATE	September 9, 1988
V M RAMASWAMY Vs. S BALAKRISHNAN	July 15, 1988
V NAGARAJAN Vs. COMMR SALEM MUNICIPALITY SALEM	January 21, 1988
V P NAGARAJAN Vs. PRABHAVATHI	April 19, 1988
V RAJESWARAYYA Vs. SOURINAYAGAM	June 15, 1988
V SOMASUNDARAM Vs. S THIRUPURASUNDARI	February 24, 1988
V SUBBARAYALU NAIDU Vs. REVISIONAL AUTHORITY AND DISTRICT REVENUE OFFICER THANJAVUR	March 30, 1988
V VALLIAMMAI Vs. STATE OF TAMIL NADU	December 20, 1988
V. CHENTHAMARAKSHAN Vs. STATE BANK OF INDIA (REPRESENTED BY CHIEF GENERAL MANAGER), MADRAS	September 21, 1988
VAIDYANATHAN S ITO Vs. MATHURAM AND SONS DR B	September 26, 1988
VAIRAMBAL ALIAS VAIRATHACHI DIED Vs. EXECUTIVE OFFICER ADHIKUMBESWARAR DEVASTHANAM KUMBAKONAM	March 14, 1988
VAJIRAVELU (B.) Vs. SPENCER & CO., LTD., AND OTHERS	March 2, 1988
VALLIAPPAN Vs. VALLIAPPAN	August 5, 1988
VASANTHA Vs. RATHINASAMI	April 22, 1988
VEDAGIRI Vs. STATE OF TAMIL NADU	December 5, 1988
VEDAPRAKASH Vs. STATE	February 24, 1988
VEERAPPA GOUNDER AND PALANIAMMAL Vs. STATE	August 29, 1988
VEERASAMI CHETTIAR Vs. INSPECTOR OF POLICE THANJAVUR	April 5, 1988
VELLORE CENTRAL CO-OPERATIVE BANK LTD Vs. INDUSTRIAL TRIBUNAL MADRAS	November 29, 1988
VENKATAKRISHNAN Vs. STATE OF TAMIL NADU	September 8, 1988
VIMLA Vs. RANJINI MURUGAN	January 14, 1988
VISALAKSHI AMMAL Vs. PADMAVATHI	December 1, 1988
VYTHILINGAM CHETTIAR Vs. RANGASWAMI PADAYACHI	September 9, 1988
WARNER HINDUSTAN LIMITED UPPAL HYDERABAD Vs. STATE	March 23, 1988
WORKMEN OF INDIA CEMENTS LIMITED SANKARI WEST Vs. PRESIDING OFFICER LABOUR COURT COIMBA TORE	August 30, 1988
WORKMEN OF NAGAMMAL MILLS LTD Vs. LABOUR COURT MADURAI	February 26, 1988
X M DAKSHINMURTHY Vs. STATE OF TAMIL NADU	September 9, 1988
Y R NATARAJAN Vs. COMMISSIONER HINDU RELIGIOUS ENDOWMENTS ADMINISTRATIVE DEPARTMENT MADRAS	November 15, 1988

Year 1988 of HIGH COURT OF MADRAS

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