REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A CHENCHIAH Vs. STATE OF TAMIL NADU	December 9, 1987
A DURAISWAMY FILIAL Vs. A ARUMUGHAM	October 8, 1987
A JOSEPH FERNANDO Vs. MARIA NAVIS	March 25, 1987
A KUTHALINGA MUDALIAR Vs. DISTRICT SUPPLY OFFICER TIRUNELVELI	July 8, 1987
A P MUTHU ALIAS ADAIKAPPAN Vs. OA PR M AR ADAIKAPPA CHETTIAR ALIAS A R ADAIKAPPA CHETTIAR DIED	November 19, 1987
A SUBBIAH Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF TAMIL NADU SOCIAL WELFARE DEPT MADRAS	March 12, 1987
A SUNDARA PANDIAN Vs. STATE OF TAMIL NADU	July 14, 1987
A THANGAVEL Vs. A MARIAPPAN	March 30, 1987
A THIAGARAJAN Vs. STATE OF TAMIL NADU	August 14, 1987
A. MADATHI Vs. THE DISTRICT COLLECTOR, TIRUNELVELI, KATTABOMMAN DT. AND	October 13, 1987
ABDURAHIMAN Vs. PRADEEP MENON	August 1, 1987
ABUDABEER AND LAKSHMI Vs. STATE OF TAMIL NADU	December 15, 1987
AGRO ENGINEERING SERVICE Vs. GOVINDAMMAL	September 11, 1987
ALAGIRISAMY Vs. UTHIRAM PILLAI AND KRISHNAN	March 4, 1987
ALCO INDUSTRIES MADRAS Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	August 26, 1987
AMEENA AMMAL Vs. SAROJA AMMAL	August 4, 1987
AMMAYAPPAN Vs. ADDITIONAL COLLECTOR IN CHARGE AND COLLECTOR TIRUCHIRAPALLI	September 2, 1987
ANGLO Vs. P. MANIVANNAN AND OTHERS	January 8, 1987
ANNA TRANSPORT CORPORATION LTD Vs. MANI	September 1, 1987
ANNAMALAI Vs. ASSISTANT COMMISSIONER C T KANCHEEPURAM	September 16, 1987
ANNAMALAI Vs. REGIONAL MANAGER REGOIN IV STATE BANK OF INDIA	August 5, 1987
ANUMUGHAM AND OTHERS Vs. K.A. CHINNAPPAN AND OTHERS	April 6, 1987
ARCOT N VEERASWAMI Vs. M G RAMACHANDRAN	November 6, 1987
ARUKKANI AMMAL Vs. GURUSWAMY	January 23, 1987
ARUMUGA MUTHIRIYAR Vs. DISTRICT REVENUE OFFICER THANJAVUR	August 20, 1987
ARUMUGA THEVAR Vs. GOVINDA THEVAR	September 22, 1987
ARUMUGHAM PANNADI AND NARAYANA PANNADI IN RE: Vs. STATE	January 23, 1987
ARUNAGIRINATHAR SRI GNANANANDA DESIKA PARAMACHARIYA SWAMIGAL MADURAI Vs. STATE OF TAMIL NADU	January 21, 1987
ASHOK KUMAR Vs. MANAGER E S I CORPN MADRAS	March 13, 1987
ASHOK LEYLAND LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	December 3, 1987
ASHOK LEYLAND, LTD., MADRAS Vs. A. VIJAYAKUMAR AND ANOTHER	July 13, 1987
ASIA TOBACCO COMPANY LIMITED Vs. UNION OF INDIA	November 11, 1987
ASSISTANT COLLECTOR OF CUSTOMS Vs. PAOLA MORTUZZI	December 23, 1987
ASSISTANT COLLECTOR OF CUSTOMS Vs. SHANMUGHAM	October 12, 1987
ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT Vs. NATTAMAI K S ELLAPPA MUDALIAR	January 30, 1987
ASSISTANT COMMISSIONER, HINDU RELIGIOUS; CHARITABLE ENDOWMENTS (ADMN ) DEPT Vs. SWAMINATHA IYER AND ORS	July 13, 1987
ASSISTANT REGISTRAR OF COMPANIES Vs. SUDARSAN LINERS LIMITED	November 4, 1987
ASSISTANT REGISTRAR OF COMPANIES MADRAS Vs. SUDARSAN LINERS LTD	November 4, 1987
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF TAMIL NADU	April 27, 1987
ASSTT COMMR H R AND C E ASST COMMR SALEM Vs. N K S E MUDALIAR	January 30, 1987
AUTHORISED OFFICER LAND REFORMS COIMBATORE Vs. M RAMASWAMI	June 15, 1987
AUTHORISED OFFICER LAND REFORMS COIMBATORE Vs. GIRIRAJ GOPANNA MANRADIAR	June 15, 1987
AUTHORISED OFFICER LAND REFORMS TRICHI Vs. T A N VISWALINGAM CHETTIAR	August 4, 1987
AYYADURAI Vs. STATE	March 6, 1987
AYYAVU ALIAS PALANIVEL GOUNDER Vs. SENGODA GOUNDER	November 24, 1987
B PARAS DEVI Vs. VIJAYA AUTO PARTS	January 27, 1987
B. PARAS DEVI Vs. VIJAYA AUTO PARTS, REP. BY ITS PROP. M. GULAPCHAND	February 27, 1987
BABU ALIAS KURIAN Vs. RAJAKUMAR	July 14, 1987
BALAKRISHNAN Vs. STATE BY INSPECTOR OF POLICE, KATPADI	August 21, 1987
BALAMBAL Vs. DEVASENATHIPATHI	December 17, 1987
BANK OF MADURA LTD Vs. STATE OF T N	July 24, 1987
BHUDIYALUR CO -OP AGRICULTURAL SERVICE LIMITED Vs. SETHURAMAN	December 22, 1987
BINNY LIMITED MADRAS Vs. CONTROLLER OF STORES AND PURCHASE KARNATAKA STATE ROAD TRANSPORT CORPORATION CENTRAL OFFICE KH ROAD BANGALORE 560 027	August 24, 1987
BOJARAJ TEXTILES MILLS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	July 9, 1987
BOMBAY TYRES INTERNATIONAL LTD Vs. EXPRESS NEWSPAPERS PRIVATE LTD	January 23, 1987
BRAKES INDIA LIMITED MADRAS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS II DN	January 20, 1987
C CHANTHANAMUTHU PILLAI Vs. K PADMANABHAN NADARALIAS PERUVATHAR	June 26, 1987
C M VISALAKSHI Vs. K KUPPUSAMY	September 14, 1987
C MUNISWAMY Vs. T RAJAMOORTHY	August 5, 1987
C RANGANATHAN Vs. M SURI	January 23, 1987
C SELVAKUMAR Vs. ASSISTANT COLLECTOR OF CUSTOMS	April 3, 1987
C THANGASWAMY NADAR Vs. PAPPA	October 22, 1987
C. SHANMUGAM Vs. PALLAVAN TRANSPORT CORPORATION	September 7, 1987
CARBORANDUM UNIVERSAL LIMITED MADRAS Vs. UNION OF INDIA	August 18, 1987
CENTRAL CO OPERATIVE BANK LTD Vs. M PARTHASARATHI	August 14, 1987
CHAIRMAN, NEYVELI LIGNITE Vs. NAYATHAN	September 14, 1987
CHAKRAPANI Vs. STATE	April 10, 1987
CHANDRAN Vs. STATE	October 7, 1987
CHANDRAN Vs. N. RANGA NAIDU	July 29, 1987
CHANDRASEKARAN Vs. STATE OF TAMILNADU	July 3, 1987
CHELLAPERUMAL (S.) Vs. GOVERNMENT OF TAMIL NADU (BY SECRETARY, LABOUR AND EMPLOYMENT DEPARTMENT, MADRAS), AND ANOTHER	February 16, 1987
CHENPAGA ALIAS PANKAJAMMAL Vs. THANGAMMAL	November 18, 1987
CHETANKUMAR AND COMPANY Vs. COLLECTOR OF CUSTOMS MADURAI	June 25, 1987
CHIDAMBARA RAJAN Vs. STATE	November 20, 1987
CHINNAPAIYAN AND Vs. PALANIAPPAN	March 4, 1987
COIMBATORE DISTRICT TEXTILE WORKERS UNION (REPRESENTED BY ITS GENERAL SECRETARY, COIMBATORE) Vs. SREE MEENAXSHI MILLS, LTD. (REPRESENTED BY ITS EXECUTIVE DIRECTOR, V. G. MAHESWARI), MADURAI	March 11, 1987
COLLECTOR OF MADRAS ACCOMMODATION WING MADRAS 1 Vs. N SUNDARAM	November 10, 1987
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS HADDOWS ROAD MADRAS 34 Vs. G VELUCHAMY	February 18, 1987
COMMISSIONER OF INCOME TAX Vs. PUGALAGIRI V	January 29, 1987
COMMISSIONER OF INCOME TAX Vs. INDIAN METAL AND METALLURGICAL CORPORATION	January 29, 1987
COMMISSIONER OF INCOME TAX Vs. V R A MANICKA MUDALIAR DECD	January 29, 1987
COMMISSIONER OF INCOME TAX Vs. SUBRAMANIAN AND CO	July 2, 1987
COMMISSIONER OF INCOME TAX Vs. FENNER INDIA LIMITED	October 22, 1987
COOPPOUSAMY Vs. ALAMELU	January 21, 1987
D ANBALAGAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION	January 21, 1987
DAKSHNAMURTHY Vs. STATE OF TAMIL NADU	March 12, 1987
DELHI PROPERTIES AND BUILDING SOCIETY PVT LTD Vs. STATE OF TAMIL NADU	September 23, 1987
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. SOUTH INDIA VISCOSE LIMITED	January 21, 1987
DEPUTY COMMISSIONER CT COIMBATORE DIVISION COIMBATORE Vs. PANKAJA MILLS	January 5, 1987
DHARMALINGA CHETTY Vs. MATHURAMBAL	February 12, 1987
DURGAI AMMAL Vs. R.T. MANI	January 27, 1987
DY COMMISSIONER CT COIMBATORE DIVN Vs. TVL PANKAJA MILLS	January 5, 1987
E.S.T. CHANDRAMMAL Vs. THE TOWN PANCHAYAT OF PALLIPAT CHINGLEPUT DST., REP, BY ITS EXECUTIVE OFFICER	February 23, 1987
EAST COAST PAPERS MADRAS Vs. UNION OF INDIA	February 16, 1987
EBRAHIM BATHU Vs. DISTRICT REVENUE OFFICER RAMANATHA PURAM ALIAS MADURAI	July 21, 1987
ELUMALAI NAICKER Vs. KISHTAMBAL AMMAL	August 7, 1987
ELUMALAI PADAYACHI Vs. DISTRICT REVENUE OFFICER CUDDALORE	July 8, 1987
EMPLOYEES STATE INSURANCE CORPORATION Vs. NAMBISANS D V DAIRY FARM A PARTNERSHIP FIRM NO 7 FOURTH TRUST CROSS STREET MANDAVALLIPAKKAM MADRAS 28	September 21, 1987
ERA SEZHIYAN Vs. T R BALU	April 24, 1987
ESTEE HUBS AND DRIVES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER CT ZONE VII MADRAS	August 11, 1987
FAQUIR CHAND VINOTH KUMAR Vs. UNION OF INDIA	July 3, 1987
G GOPALAKRISHNAN Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES SALEM	September 15, 1987
G RAMAIAH KANDIAR Vs. ADDITIONAL DIRECTOR ENFORCEMENT	September 11, 1987
G SUBASHINI Vs. P LAKSHMI BAI	January 20, 1987
G. GOPALASWAMY Vs. NAGARAJAN	September 21, 1987
GANAPATHY Vs. A. KANDASWAMI CHETTIAR	January 30, 1987
GANESAN Vs. INSPECTOR OF POLICE CIVIL SUPPLIES C I D THANJAVUR	July 3, 1987
GENERAL SECRETARY HINDUSTAN TELEPRINTERS GENERAL Vs. STATE OF TAMILNADU	August 7, 1987
GEORGE THANGIAH Vs. UNION OF INDIA	September 23, 1987
GOMATHI AMMAL Vs. S SENTHATTIA PILLAI	September 8, 1987
GOODWILL EXPORTS Vs. JAYAMMAL	September 10, 1987
GOVERNMENT OF TAMIL NADU Vs. J SELVARAJ	August 13, 1987
GOVINDAN Vs. CHOLAN ROADWAYS CORPORATION	April 1, 1987
GOWAR CHAND Vs. SUPERINTENDENT OF POLICE CHINGLEPUT	July 30, 1987
H. B. RAJU Vs. NILGIRIS CENTRAL CO	July 13, 1987
HAMSA PATEL Vs. S BALAKRISHNAN	July 31, 1987
HARIDAS GIRDHARDAS DIED Vs. V SIVARAMA SUBRAMANIAN	January 28, 1987
HARIKRISHNA JHAVER Vs. RAM NARAYAN BHATTAD MADRAS	March 23, 1987
HINDUSTAN IMPORT EXPORT CORPORATION Vs. STATE OF TAMIL NADU	January 7, 1987
HYDER ALI Vs. STATE OF TAMIL NADU	July 28, 1987
I. RAJU Vs. DEVAKI	July 17, 1987
IN RE: PICHAI Vs. STATE	August 14, 1987
IN RE: RAMALINGAM Vs. STATE	June 19, 1987
INCOME TAX OFFICER Vs. VINO KUMAR DIDWANIA	July 23, 1987
INCOME TAX OFFICER Vs. BALAJI CHIT FUNDS	January 13, 1987
INCOME-TAX OFFICER Vs. P K LEELAVATHI	March 31, 1987
INDIAN OXYGEN, LTD. Vs. INDIAN OXYGEN EMPLOYEES UNION, MADRAS (REPRESENTED BY ITS SECRETARY)	October 7, 1987
INDIRA Vs. VINAYAGAM CHETTIAR	September 11, 1987
INDIRANI Vs. VELLATHAL	September 9, 1987
ISMAIL BIBI Vs. FIVE GORI THAIKKA WAKF AT VRIDHACHALAM	January 27, 1987
ISMAIL BIBI AND ORS. Vs. FIVE GORI THAIKKA WAKF AT VRIDHACHALAM BY ITS PRESIDENT S.K. SYED ALI AND ANR.	January 21, 1987
J B TRADING CORPORATION Vs. UNION OF INDIA	June 16, 1987
J R DANIEL Vs. T VAITHEESWARAN	September 9, 1987
JANAKIAMMAL Vs. P A K NATARAJAN	September 18, 1987
JANAKIDOSS DWARAKANI Vs. B SATYAVATHI	December 16, 1987
JANAKIRAMANAND Vs. J PARIMALA VENI	November 24, 1987
JAYARAMU AMMAL Vs. AGRICULTURAL INCOME TAX OFFICER	December 18, 1987
JAYAVELU Vs. INSPECTOR OF POLICE OOMACHIKULAM CIRCLE MADURAI DISTRICT	December 10, 1987
JEEVA PANDIAN Vs. M IYYASWAMY THEVAR	September 24, 1987
K ANBAZHAGAN Vs. SECY T N LEGISLATIVE ASSEMBLY	April 16, 1987
K B VENKATACHALA MUDALIAR Vs. VANAJA MATCH WORKS	September 20, 1987
K G ARUMUGHAM Vs. K A CHINNAPPAN	November 6, 1987
K GANESH Vs. STATE OF TAMIL NADU	September 21, 1987
K M S K RABINDRANATH Vs. S BAKYAM PILLAI	February 4, 1987
K M S MANI Vs. TAMIZHARASI	July 10, 1987
K R LOGANATHAN Vs. UNION OF INDIA	August 11, 1987
K RAMASWAMY Vs. ESTHER JOHNEY	October 8, 1987
K S D RADHAKRISHNAN Vs. DEIVANAI ACHI	March 17, 1987
K V JANAKIRAMA IYER Vs. RADHAKRISHNA CHETTIAR	February 17, 1987
K VASANTHA Vs. VENUGOPAL ACHARI	February 2, 1987
K. ANDAVAR Vs. PANDIYAN ROADWAYS CORPORATION	August 17, 1987
K. BHIMRAJ AND OTHERS Vs. STATE OF TAMIL NADU, REP. BY N. SELVARAJU, DRUG INSPECTOR, MADRAS	January 9, 1987
K. MARIMUTHU, Vs. STATE INSPECTOR OF C.S.C.I.D., THANJAVUR	July 22, 1987
K. PREMKUMAR, DEPUTY SUPERINTENDENT OF POLICE, OFFICE OF THE INSPECTOR GENERAL OF POLICE Vs. THE REVENUE DIVISIONAL OFFICER, USILAMPATTI, MADURAI DISTRICT	November 16, 1987
K.R. SENGAMALAM Vs. INDIAN BANK BY ITS DEPUTY GENERAL MANAGER PERSONNEL AND OTHERS	August 11, 1987
K.S. MAGDOOM Vs. N.S. JALAL AND ANOTHER	November 9, 1987
KALAIMAGAL CORPORATION LIMITED Vs. THE ASSISTANT REGISTRAR OF COMPANIES	July 28, 1987
KALI AERATED WATER WORKS TIRUCHIRAPALLI Vs. RASHID	September 1, 1987
KAMALA GANESAN Vs. INCOME TAX OFFICER	August 24, 1987
KANNAMMAL Vs. G PANCHAKSHARA CHETTY	October 30, 1987
KANNAMMAL Vs. A.S. KASIM	October 23, 1987
KANNIAMMAL Vs. PRABHAKAR	October 13, 1987
KANTA P MEHTA Vs. UNION OF INDIA	March 17, 1987
KANTHA BAI Vs. K K DWIVEDI JOINT SECRETARY GOVT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI	February 3, 1987
KANTHIRATHINAM Vs. SAJJADI BEGUM	November 10, 1987
KARUPPAMA GOUNDER Vs. VELAPPA NAICKER AND ANR.	September 10, 1987
KARUPPANNA GOUNDER Vs. AMMAI APPAN	September 2, 1987
KARUPPUSAMY AND Vs. STATE	July 24, 1987
KAVERI MUDALI MINES MINERALS AND CHEMICALS Vs. SAVIO INDUSTRIAL AND STRUCTURAL CORPORATION	April 30, 1987
KOTHANDAN Vs. GOVINDARAJAN	September 9, 1987
KOTHARI MADRAS LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER	April 16, 1987
KOVILPATTI STEEL ROLLING INDUSTRIES P LIMITED Vs. COMMERCIAL TAX OFFICER KOVILPATTI	November 17, 1987
KRISHNA MINES, RAMAIYANPATTI VILLAGE, AND OTHERS Vs. BOARD OF ARBITRATION FOR CEMENT INDUSTRIES, PRAGATI TOWER, AND OTHERS	July 21, 1987
KRISHNARAJ Vs. M. KARUNAKARAN	December 2, 1987
KRISHNAVENI AMMAL Vs. SUNDARALAKSHMI AMMAL	November 16, 1987
KRISKNASWAMI NAICKER Vs. VASUDEVAN AND OTHERS	September 11, 1987
KUMARI Vs. STATE OF TAMIL NADU	December 22, 1987
KUMUDINI SUBHAN Vs. CHIEF COMMISSIONER ADMN CIT	January 28, 1987
KUNCHIDAPATHAM Vs. DHANALAKSHMY BUS SERVICE	September 16, 1987
KUPPABAI Vs. V M SACHITHANANDHAM	November 2, 1987
KUPPUSWAMI CHETTIAR Vs. LAKSHMI	November 26, 1987
KUPPUSWAMI CHETTIAR Vs. LAKSHMI	January 26, 1987
KUTHURAJ Vs. STATE	April 21, 1987
L BALU Vs. PERIASAMI	June 25, 1987
LA SRI ARUNAGIRINATHAR Vs. STATE	January 21, 1987
LAKSHMI Vs. TAMIL NADU WATER AND DRAINAGE	August 19, 1987
LAKSHMI AMMAL Vs. PALLAVAN TRANSPORT CORPORATION	August 19, 1987
LAKSHMI AMMAL Vs. LAKSHMANAN	October 7, 1987
LAKSHMI BAI Vs. GITA BAI	April 30, 1987
LAXMINARAYANI AMMAL Vs. A M TARABAI AMMAL	October 28, 1987
LEOS MERCANTIE CORPORATION Vs. MINISTRY OF LABOUR GOVT OF INDIA	August 7, 1987
LIFE INSURANCE CORPORATION OF INDIA Vs. G. PALANIVELU	September 22, 1987
LOGAIYAN (G.) Vs. FIRST ADDITIONAL LABOUR COURT, MADRAS, AND ANOTHER	August 11, 1987
LOGAMMAL ALIAS LOGA, Vs. STATE BY INSPECTOR OF POLICE, VANIAMBADI CIRCLE, (CRIME NO. 24/82) VANIAMBADI RURAL POLICE STATION	July 22, 1987
LOGANATHAN Vs. RAJ MOHAN	August 19, 1987
M A BROSH NAINAR Vs. STATE	February 17, 1987
M H RAVINDRANATH Vs. M L HANUMANTHA RAO	January 13, 1987
M K M RAGUMATHULLA Vs. S M SYED ALI	September 25, 1987
M K RAGHAVAN Vs. DISTRICT JUDGE	December 11, 1987
M MOHAMED KASSIM Vs. C RAJARAM	December 10, 1987
M MOHAMMED KUTTY Vs. TARUN ROY JOINT SECRETARY TO GOVT OF INDIA MINISTRY OF FINANCE DEPT	December 21, 1987
M N RAVICHANDRAN Vs. UNION OF INDIA	April 8, 1987
M PERIASAMY Vs. C S GOVINDASAMY	October 20, 1987
M R F LIMITED Vs. UNION OF INDIA	August 24, 1987
M R M DURAIAPPA NADAR Vs. P THIRUPURASUNDARIAMMAL	November 26, 1987
M R SAMIAPPAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT MADRAS	July 23, 1987
M RAMASWAMY Vs. SUB DIVISIONAL MAGISTRATE/SUB COLLECTOR COIMBATORE	September 25, 1987
M RAMASWAMY Vs. LAKSHMI RAMAN	March 5, 1987
M S ABDUL RASHEED Vs. TAMIL NADU WAKF BOARD	July 16, 1987
M. JAYA KUMAR Vs. PALLAVAN TRANSPORT	September 18, 1987
M. N. MOHAMMED ALI AND ANOTHER Vs. STATE OF TAMIL NADU (REPRESENTED BY SECRETARY, LAW DEPARTMENT)	October 26, 1987
M. SOMASUNDARAM Vs. PALANISAMY GOUNDER AND ORS.	June 25, 1987
M.S. MIGANED JAFFAR Vs. M.S. MOHAMED YAHYA & ANR.	August 7, 1987
MADHAVAN Vs. KANNAMMAL	November 25, 1987
MADURA COATS LTD Vs. DY COMMISSIONER OF LABOUR	June 25, 1987
MAHABOOB BEE Vs. P D ANDREWS	October 29, 1987
MAHADEVAN AND OTHERS Vs. SPECIAL OFFICER/DEPUTY REGISTRAR, SOUTH ARCOT SARAVANABHAVA CONSUMERS CO	March 3, 1987
MAHADEVI Vs. GOUTHAM CHAND JAIN	February 20, 1987
MANAGEMENT OF BINNY LTD Vs. GOVT OF TAMIL NADU	December 12, 1987
MANAGEMENT OF NATHANS PRESS Vs. K KRISHNAN	January 21, 1987
MANAGER V G PANNEERDAS AND CO Vs. NATATAJA THEVAR	July 7, 1987
MANAGING DIRECTOR THANTHAI Vs. CHINNAMMAL	April 21, 1987
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION LTD Vs. MEERABAI AMMAL	August 24, 1987
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION LTD Vs. AMMANI ANIMAL	October 13, 1987
MANGALATHAMMAL Vs. MARIMUTHU THEVAR	January 9, 1987
MANI THAMSUDEEN AND MANICKAM Vs. STATE	December 22, 1987
MANICKAM Vs. FOOD INSPECTOR, THIAGADURGAM	August 19, 1987
MANIKANDAN Vs. JAYARAMAN	July 24, 1987
MANIKANDAN AND ORS. Vs. JAYARAMAN	July 23, 1987
MANJULA Vs. STATE OF TAMIL NADU REPRESENTED BY COMMISSIONER AND SECRETARY, PROHIBITION AND EXCISE DEPT., FORT ST. GEORGE, MADRAS-600009 AND	July 21, 1987
MANNU NAICKER Vs. KALAIMANI	June 25, 1987
MARIUS LOUIS PERIA Vs. SANTO RANE CHARLES	April 30, 1987
MARUTHAMUTHU Vs. STATE	January 29, 1987
MASILAMANI Vs. G RANGANATHAN	February 2, 1987
MINING AND ALLIED MACHINERY CORPORATION, LTD. (BY ITS LAW OFFICER AND CONSTITUTED ATTORNEY, N.K. MANDAL Vs. SUPERINTENDENT OF POLICE, ST. THOMAS MOUNT, MADRAS	July 21, 1987
MOHAMED HANIFA Vs. ABDUL LATHEEF SAHIB	December 1, 1987
MOHAMMAD FAROOK Vs. STATE OF TAMIL NADU	January 5, 1987
MOHAN AND ANR. Vs. SANTHA BAI AMMAL AND ORS.	September 10, 1987
MUNIAMMAL Vs. SAKKUBAI	September 11, 1987
MUNISAMY Vs. SUPERINTENDENT CENTRAL PRISON SALEM	November 18, 1987
MURTHY Vs. STATE OF TAMIL NADU	January 23, 1987
MURUGAIYA KONAR Vs. DANIEL NURSING HOME	October 14, 1987
MUTHU PILLAI Vs. SERUVAKKAL	October 6, 1987
MUTHUSAMY PILLAI Vs. INCOME TAX APPELLATE TRIBUNAL	July 1, 1987
MUTHUSWAMY THEVAR DIED Vs. DIRECTOR OF LAND REFORMS BOARD OF REVENUE LAND REFORMS MADRAS	September 22, 1987
MYMON BI Vs. STATE OF TAMIL NADU	November 19, 1987
N A SUYAMBULINGAM Vs. V K SWAMINATHAN	January 27, 1987
N JAYATHILAKAN Vs. ADDITIONAL SECRETARY	June 19, 1987
N K MOHNOT Vs. CHIEF COMMISSIONER ADMINISTRATION COMMISSIONER OF INCOME TAX	January 28, 1987
N KALAVATHI Vs. NAGARAJAN	July 17, 1987
N KRISHNASAMI CHETTY Vs. LICENSING OFFICER DEPUTY TRANSPORT COMMISSIONER AND SECRETARY REGIONAL TRANSPORT AUTHORITY CHITTOOR	March 26, 1987
N NATARAJA NADAR Vs. NOOR AHMED	April 23, 1987
N S DOSHI AND COMPANY Vs. P GANESAN	October 26, 1987
N. SELLAPPA GOUNDER Vs. DY. COMMISSIONER OF LABOUR	October 8, 1987
NAGARAJAN Vs. ANNAMMAL	April 9, 1987
NAINAR MOHAMMAD ROWTHER Vs. MINOR VIIAYASANKAR	November 16, 1987
NAMAKKAL MUNICIPALITY Vs. BALASUBRAMANIAM	July 10, 1987
NANDAGOPAL GOUNDER Vs. KANNAN	August 14, 1987
NANU Vs. STATE OF KERALA	December 11, 1987
NARAYANAN Vs. STATE	January 23, 1987
NATARAJA NAIDU Vs. RAMADOSS CHETTY	April 3, 1987
NATIONAL CARBON COMPANY, MADRAS Vs. LABOUR COURT, MADRAS, AND ANOTHER	February 11, 1987
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF TAMIL NADU	January 20, 1987
NAVARATHNA AND CO Vs. STATE	July 24, 1987
NEW INDIA ASSURANCE CO LTD Vs. JANAKI	April 22, 1987
NEW INDIA ASSURANCE CO. LTD Vs. PARVATHY AMMAL	October 15, 1987
NEW INDIA ASSURANCE COMPANY Vs. KUPPUSWAMI NAIDU	August 24, 1987
NEW INDIA ASSURANCE COMPANY Vs. SANTHA	September 2, 1987
NEW INDIA MARITIME AGENCIES (PVT.) LTD. & ORS. Vs. STATE OF TAMIL NADU & ORS.	April 6, 1987
OFFICIAL LIQUIDATOR RADEL SERVICES P LIMITED Vs. SOUTHERN SCREWS P LIMITED	March 9, 1987
P K EASWARAN Vs. M KUPPUSWAMI	October 13, 1987
P M NAINA MOHAMMED ROWTHER Vs. KAPPORCHAND JAIN	November 17, 1987
P RAJESWARI Vs. HOTEL IMPERIAL	July 9, 1987
P RAMU Vs. STATE	September 16, 1987
P V KOTHANDARAMA RAJU Vs. COMMON FUND BELONGING TO SENGUNTHA MUDALIAR VISWABRAHMINS DEVANGA CHETTIAR PATTAM KOTTARS BHOOPALARAJAPATHI SRIUVAIKUDI VELLAR OF PALAYAPALAYAM PUDUPALAYAM	November 13, 1987
P VIJAYA RAJAN Vs. STATE OF TAMIL NADU	July 6, 1987
P. K. KESAVAN NAIR AND ANOTHER Vs. CHIEF ENGINEER (PERSONNEL), TAMIL NADU ELECTRICITY BOARD, MADRAS	September 9, 1987
P. SULOCHANA Vs. M. VINAYAGAM	April 13, 1987
P.S.N. BADRUDEEN Vs. MRS. SELVAM RAJ KENNET AND ANR.	March 12, 1987
PADMANABHA THEATRE Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND OTHERS	July 16, 1987
PADMANABHAN Vs. BAMA	February 3, 1987
PALANI NATHAN Vs. DEVANAI AMMAL	December 14, 1987
PALLAVAN TRANSPORT CORPORATION LTD Vs. PANCHALAI	July 10, 1987
PAPPAMMAL Vs. SWAMIKANNU PADAYACHI	April 3, 1987
PARTHASARATHY Vs. BANUMATHY	July 29, 1987
PARVATHY Vs. N ARUMUGHAM	October 13, 1987
PAVAYAMMAL Vs. DEVANNA GOUNDAR	October 14, 1987
PERIA CHELLADURAI AND Vs. STATE	October 19, 1987
PERIASWAMI Vs. GOVERNMENT OF TAMIL NADU	April 22, 1987
PERIYAR SELF RESPECT PROPAGANDA INSTITUTION TRICHY Vs. STATEOF T N	April 8, 1987
PERUMAIYA Vs. T MUNIYAPPA	December 8, 1987
PODIKUTTY Vs. N RAHIATH BEEVI	January 9, 1987
PONNUSWAMI Vs. SAKTHIVEL	October 30, 1987
PONNUSWAMY Vs. MEENAKSHI AMMAL	June 17, 1987
PRAVIN KUMAR Vs. P RAJESWARAN	February 27, 1987
PRIAVIDAI ALIAS KARUPPIAH Vs. STATE	December 15, 1987
PROVINCE OF MADRAS Vs. JAITHOON BIBI	September 15, 1987
PUJAMMA Vs. G RAJENDRA NAIDU	April 21, 1987
R GOPAL SHENOY Vs. PALLAVAN TRANSPORT CORPORATION LTD	July 8, 1987
R J PADMAKUMARI Vs. PALLAVAN TRANSPORT CORPORATION METRO	December 10, 1987
R JAYARAMAN Vs. A PERUMAL	March 20, 1987
R KANNAN ADITYAN Vs. B S ADITYAN	January 19, 1987
R RATNAM Vs. WEALTH-TAX OFFICER	March 31, 1987
R SUBBARAYAN Vs. RAVAIMANI AMMAL	October 8, 1987
R THANGAPALAM Vs. GOVT OF TAMIL NADU	June 23, 1987
R. GOVINDAN Vs. USHA SHANMUGAPRIYA	July 8, 1987
R. KALYAMOORTHY Vs. STATE OF TAMIL NADU, REP. BY THE INSPECTOR OF POLICE, ORATHANADU POLICE STN.	July 24, 1987
RADHA BAI (SMT. N.) Vs. UNION OF INDIA (BY CHIEF SECRETARY UNION TERRITORY OF PONDICHERRY)	February 3, 1987
RADHAKRISHNA MUDALIAR Vs. CHINNAMMAL AND ORS.	February 9, 1987
RAHAMAT BIBI Vs. ABDUL GAFFUR	January 20, 1987
RAJA D V APPA RAO BAHADUR Vs. C T SENTHILNATHAN	August 25, 1987
RAJAGOPAL CHETTIAR Vs. UNION OF INDIA	December 7, 1987
RAJAGOPALAN Vs. THIRUGNANASAMBANDAM	August 17, 1987
RAJALAKSHMI Vs. MINOR VENKATESAN	October 28, 1987
RAJALAKSHMI AMMAL Vs. DURAISWAMY GOUNDER	September 9, 1987
RAJAM Vs. RAMASWAMY	June 24, 1987
RAJAMMAL Vs. SRIRAMULA RAJA	November 2, 1987
RAJAMMAL Vs. K P PERUMAL	November 20, 1987
RAJKUMAR LEKHRAJMAL PUNJABI Vs. CENTRAL GOVERNMENT, BY ITS JOINT SECRETARY TO GOVT OF INDIA	December 21, 1987
RAJU (S.) Vs. GEORGE OAKES, LTD. [BY ITS EXECUTIVE DIRECTOR (OPERATION), MADRAS AND ANOTHER	March 25, 1987
RALLIS INDIA, LTD. Vs. M. NARASIMHA RAO AND ANOTHER	November 13, 1987
RAM AVTAR Vs. DY SECRETARY GOVT PUBLIC PSC DEPT MADRAS	August 7, 1987
RAM AVTAR KHANDELWAL Vs. DY SECRETARY OF GOVERNMENT PUBLIC PSC DEPT	August 7, 1987
RAMACHANDRA IYER Vs. VADLVELU	October 30, 1987
RAMACHANDRA IYER Vs. VADIVELU	October 16, 1987
RAMAIAH Vs. STATE THROUGH THE DEPUTY AGRICULTURAL OFFICER (FERTILIZER), MADURAI	September 11, 1987
RAMAKRISHNA AND BROS A PARTNERSHIP FIRM THRO ONE OF ITS PARTNERS M PARAMASIVAM Vs. T P N MANICKAVALLI	September 19, 1987
RAMALINGAM Vs. STATE	May 19, 1987
RAMANATHAPURAM DISTRICT CONSUMERS Vs. S BALASUBRAMANIAN	March 6, 1987
RAMANATHAPURAM MARKET COMMITTEE, REP, BY S. ABDUL JABAR, SUPERINTENDENT, REGULATED MARKET, KARAIKUDI Vs. MOHAMMED N. SHAMSHUDEEN AND ANOTHER	July 28, 1987
RAMASAMI ACHARY Vs. STATE	February 17, 1987
RAMASAMY CHETTIAR Vs. STATE OF TAMIL NADU	March 13, 1987
RAMASAMY CHETTIAR Vs. STATE BY FOOD INSPECTOR, TIRUNELVELI MUNICIPALITY	March 13, 1987
RAMASUBRAMANIAM Vs. STATE	July 3, 1987
RAMASWAMI PILLAI Vs. T S SOUNDARAPANDIA MUDALIAR	November 12, 1987
RAMU ENGINEERING WORKS Vs. COMMERCIAL TAX OFFICER CHINTADRIPET ASSESSMENT CIRCLE MADRAS	July 3, 1987
RANGARAJ Vs. STATE BY C.B., C.I.D., MADRAS	September 2, 1987
RAPTAKOS BRETT AND CO LTD Vs. UNION OF INDIA	August 19, 1987
RATHIKANTHAMMAL Vs. B PANKAJAMMAL	July 27, 1987
RAVINDRAN Vs. M.S. MANICKAVEL	December 17, 1987
REVATHI C P EQUIPMENT LTD Vs. PATEL ROADWAYS P LTD	November 11, 1987
ROSAMMAL Vs. ASHOK KUMAR SETHI	August 17, 1987
S ABBOY NAIDU Vs. R SUNDARA RAJAN	December 1, 1987
S BENZIGER Vs. LICY	November 12, 1987
S KRISHNAN Vs. COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS 34	August 14, 1987
S M A SIDDIQUE Vs. GOVERNMENT OF INDIA	June 16, 1987
S M D FIZUDDIN Vs. ACCOMMODATION CONTROLLER	February 2, 1987
S MUTHIAH Vs. TIRUNELVELI MUNICIPAL COUNCIL	March 23, 1987
S RAMIAH Vs. ARIYAKUDI KALYANA KRISHNA HOSPITAL TRUST	November 13, 1987
S RANGANATHAN Vs. KAVARI ANIMAL	March 23, 1987
S ROSELY Vs. LAZAR NADAR	September 11, 1987
S T DANIEL Vs. Y DAVIDSON	March 5, 1987
S T DIRAVIAM Vs. V P CHELLIAH	June 19, 1987
S V SAMINATHA NAIDU Vs. L MUTHUSWAMY CHETTIAR	February 4, 1987
S. KARUNANANDAM Vs. GOVERNMENT OF TAMIL NADU (BY SECRETARY TO GOVT., HOME DEPT., MADRAS) AND ANOTHER	June 24, 1987
S. VALGURUSWAMI NADAR AND OTHERS Vs. K.V. ANTHAPPAN AND OTHERS	July 15, 1987
S.K. NIZAMUDDEEN Vs. CHOLAN ROADWAYS CORPORATION	August 25, 1987
S.P. ARTHANARI Vs. A. PONNUSAMI AND TWO OTHERS	October 7, 1987
SADHANANDHAN Vs. LEELAVATHY	September 10, 1987
SAIT SANTHANAM Vs. STATE OF TAMIL NADU	October 8, 1987
SAKTHI CHARITIES Vs. COMMISSIONER OF INCOME TAX	January 29, 1987
SALLYANN C HOOD THE SALVATION ARMY CATHERINE BOOTH HOSPITAL NAGERCOIL Vs. TAMIL NADU MEDICAL COUNCIL	August 1, 1987
SAMBANDA MUDALIAR Vs. MUTHUSWAMI MUDALIAR	July 17, 1987
SANKAR ELECTRICAL PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADURAI	April 23, 1987
SANKARACHARYAR MUTT Vs. STATE OF TAMIL NADU	January 7, 1987
SANKARAN Vs. VALLIAMMAL	July 10, 1987
SANTHI Vs. MANAGING DIRECTOR CHOLAN	September 1, 1987
SEETHAMMA Vs. DIRECTOR OF FIRE SERVICES	September 3, 1987
SEETHARAMA REDDIAR Vs. ARULMIGHU ARUNACHALESWARAR DEVASTHANAM THIRUVANNAMALAI	August 14, 1987
SEKAR Vs. R PADMALOSAI	March 13, 1987
SEKAR Vs. COMMISSIONER OF POLICE MADRAS 8	December 18, 1987
SEKAR ALIAS PRABHUDAS ALIAS PRAKASH Vs. STATE OF TAMIL NADU	November 24, 1987
SELLAMMAL Vs. UNION OF INDIA	February 12, 1987
SELVARAJ Vs. STATE OF TAMIL NADU	January 9, 1987
SELVARAJ Vs. K MUMTAZ BEGUM	January 12, 1987
SEMMOONCHI GOUNDER Vs. NAINA GOUNDER	December 11, 1987
SESHASAYEE PAPER AND BOARD LIMITED Vs. UNION OF INDIA	August 14, 1987
SHABBIR HUSSAIN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY THE HOME SECRETARY, MADRAS	November 18, 1987
SHANMUGHAM Vs. KRISHNA RAMASAMI	January 6, 1987
SHANMUGHANANDHAM MINOR Vs. SECRETARY VALLIAMMAL HINDU TEACHER TRAINING INSTITUTE KULASEKARAM PATTINAM TIRUCHENDUR TALUK	April 22, 1987
SHANMUGHASUNDARAM Vs. A S NARAYANASWAMI	December 14, 1987
SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF TAMIL NADU	December 1, 1987
SINGARAM Vs. UNION OF INDIA	November 16, 1987
SINGARAVELU Vs. N.T. THOMAS	January 9, 1987
SIVAKAMISUNDARAM PILLAI Vs. MINOR NAVANEETHAKRISHNAN	May 7, 1987
SIVARAMA CHETTIAR Vs. KRISHNA GOUNDER	November 20, 1987
SOUNDARARAJAN Vs. SUBRAMANI	August 14, 1987
SOUTH INDIA SYNTHETIC STONES MANUFACTURERS AND DEALERS ASSOCIATION Vs. STATE OF TAMIL NADU	August 5, 1987
SOUTHERN AUTOMATIC INDUSTRIES PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS	January 7, 1987
SPENCER CONSUMER PRODUCTS AND SERVICES LIMITED MADRAS Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	February 3, 1987
SREE RAMAKRISHNA CATTLE-FEED MANUFACTURERS Vs. COMMERCIAL TAX OFFICER NO I VIRUDHUNAGAR	November 19, 1987
SRI RAJAGOPALASWAMI SOORIYA PRABAI MANDAHAPADI AHAMADIYAR SANGAM, MANNARGUDI Vs. R. BALAKRISHNAN	July 3, 1987
SRINIVASAGAM Vs. KUTTIAH	November 18, 1987
SRINIVASALU Vs. KRISHNAMMAL	November 30, 1987
SRINIVASALU Vs. KRISHNAMMAL	January 30, 1987
STANDARD ELECTRIC APPLIANCES Vs. GOVERNMENT OF INDIA	January 8, 1987
STATE Vs. K JAYAKUMAR	April 8, 1987
STATE Vs. SUBRAMANIAN	March 11, 1987
STATE Vs. KADIRVEL MURUGAN PARTNER M/S A D KALYANASUNDARA NADAR TUTICORIN	August 26, 1987
STATE Vs. RAJA	July 20, 1987
STATE Vs. G PRABHAKARAN	November 4, 1987
STATE Vs. RAJAPANDIAN	October 5, 1987
STATE Vs. S ALAGIRISUBRAMANIAN	December 2, 1987
STATE Vs. V RAMASWAMY	November 12, 1987
STATE Vs. SOLAI ALIAS SOLAYAPPAN	November 10, 1987
STATE Vs. RAJA AND SANKARALINGAM	June 29, 1987
STATE BANK OF INDIA NAGERCOIL Vs. MOHAMMED HABHEE	March 23, 1987
STATE BANK OF INDIA, COONOOR (BY BRANCH MANAGER) Vs. V. MYLSAMY AND ANOTHER	June 30, 1987
STATE BY FOOD INSPECTOR, TIRUNELVELI MUNICIPALITY REPRESENTED BY PUBLIC PROSECUTOR Vs. MUTHU AND ADINARAYANAN	July 20, 1987
STATE BY INSPECTOR OF POLICE, AMBASAMUDRAM Vs. MURUGAN AND OTHERS	April 9, 1987
STATE BY THE FOOD INSPECTOR OF PERAMBALUR TOWN PANCHAYAT, REPRESENTED BY PUBLIC PROSECUTOR Vs. CHIDAMBARAM	July 24, 1987
STATE OF MADRAS Vs. MAHADEVA IYER	March 27, 1987
STATE OF T N Vs. N HARI PRASAD	April 22, 1987
STATE OF TAMIL NADU Vs. EVEREST TRADING COMPANY	January 5, 1987
STATE OF TAMIL NADU Vs. BALANJA INDUSTRIES	January 20, 1987
STATE OF TAMIL NADU Vs. CHIDAMBARAM	July 24, 1987
STATE OF TAMIL NADU Vs. S ALAGIRI SUBRAMANIAN CHETTIAR	December 12, 1987
STATE: FOOD INSPECTOR, NAGERCOIL MUNICIPALITY REPRESENTED BY PUBLIC PROSECUTOR Vs. MURUGAN	July 17, 1987
STELLA JAYARAJ Vs. PRIVATE COLLEGE APPELLATE TRIBUNAL MADRAS	June 25, 1987
STELLA JAYARAJ Vs. THE PRIVATE COLLEGE, APPELLATE TRIBUNAL, MADRAS AND OTHERS	June 15, 1987
SUBBIAH Vs. MUTHUKRISHNAN	January 23, 1987
SUDARSANAM Vs. STATE DEPUTY SUPERINTENDENT OF POLICE PONERI DIVISION	September 9, 1987
SUGESAN AND COMPANY PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS	April 3, 1987
SUNDARAM AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE, TISAYANVILAI	March 13, 1987
SUNDARI AMMAL Vs. THILAKAVATHI AMMAL	September 16, 1987
SURAJMAL SOWCAR AND SONS Vs. AROKIA MARY	February 5, 1987
SUSILA BAI ANIMAL Vs. R K SETHURAMAN	August 11, 1987
SYED SHAFEE Vs. S ASMATH BASHA	December 11, 1987
T AIAGARSAMY Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS	August 10, 1987
T K DIAMOND CHAIN LTD Vs. REGIONAL DIRECTOR REGIONAL OFFICE TAMIL NADU EMPLOYEES	June 19, 1987
T K SUNDARAM Vs. CO OPERATIVE SUGARS LTD	March 11, 1987
T N STATE HOUSING BOARD MADRAS Vs. SHANMUGHA SUNDARA NADAR	November 17, 1987
T. VANAMAMALAI AND OTHERS Vs. M. SIVARAMAKRISHNAN	July 14, 1987
T.P.T.S. AND COMPANY Vs. SUDALI AMMAL	November 19, 1987
T.R.A. BALASUNDARAM AND OTHERS Vs. T.R. SELLAMUTHU AND OTHERS	April 1, 1987
TAMIL NADU BRICK AND TILE MANUFACTURERS INDUSTRIAL CO Vs. ASSISTANT COMMISSIONER OF LABOUR AND OTHERS	November 18, 1987
TAMIL NADU CIVIL SUPPLIES CORPORATION, LTD. (BY SENIOR REGIONAL MANAGER, NORTH ARCOT REGION, VELLORE) AND ANOTHER Vs. V. GOVINDASWAMY	January 21, 1987
TAMIL NADU ELECTRICITY BOARD Vs. R PANDIAN PILLAI	December 21, 1987
TAMIL NADU NEWSPRINT AND PAPERS LIMITED MADRAS Vs. APPRAISER MADRAS CUSTOMS	September 7, 1987
THANGAVELU UDAYAR Vs. PARAMASIVAM	October 16, 1987
THANGIAH NADAR Vs. JEYARAJ	July 15, 1987
THARA Vs. INSPECTOR OF POLICE VENGAL	June 26, 1987
THIMIAE GOWDER Vs. K R KANNAPPAN	October 20, 1987
THIRU AROORAN SUGARS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 4, 1987
THIRUMALAYAPPAN MINOR Vs. AUTHORISED OFFICER LAND REFORMS KOVILPATTI	October 20, 1987
THIRUPPATHI VENKATACHALAPATHY LORRY SERVICE Vs. NEW INDIA ASSURANCE COMPANY LIMITED MADURAI	November 9, 1987
THIRUVALLUVAR VELANMAI KAZHAGAM PRIVATE LIMITED Vs. M K SEETHAI ACHI	July 2, 1987
TIRUPPUR TEXTILES (P) LTD Vs. E.S.I.	September 21, 1987
TNANIKACHALAM Vs. OFFICIAL RECEIVER CHENGALPATTU	March 12, 1987
UDAYA KUMAR Vs. GOVINDAN ASARI	August 24, 1987
ULAGAMMAL Vs. NATIONAL INSURANCE COMPANY	March 27, 1987
UNION OF INDIA Vs. GOPAL ENGINEERING WORKS	August 24, 1987
UNION OF INDIA (BY GENERAL MANGER, SOUTHERN RAILWAY, MADRAS) AND OTHERS Vs. D. RANGANATHAN	February 24, 1987
UNITED BLEACHERS, LTD., COIMBATORE (BY ITS SECRETARY, R VENKATARAMANI) Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION	July 31, 1987
UNITED FOOT WEAR PRIVATE LIMITED Vs. JOINT SECRETARY GOVERNMENT OF INDIA	July 14, 1987
UNITED INDIA INSURANCE CO. LTD Vs. DHANALAKSHMI	August 31, 1987
UNITED INDIA INSURANCE COMPANY Vs. MARIASAMY NADAR	April 22, 1987
V JAYAKANNAN Vs. V K SAMPATH ALIAS V K SAMPATHKUMAR	September 18, 1987
V JAYARAJ Vs. THANTHAI PERIYAR TRANSPORT CORPORATION LTD	August 25, 1987
V M RAO Vs. PARAMESWARI AMMAL	March 3, 1987
V NAGARATHINAM AMMAL Vs. DEPUTY COMMERCIAL TAX OFFICER SANKARI	August 4, 1987
V R ARUNACHALAM CHETTIAR Vs. VAYINAGARAM	November 12, 1987
V R DESAPPA CHETTIAR Vs. TAMIL NADU ELECTRICITY BOARD	November 2, 1987
V RAGHAVAN Vs. TAMIL INSTITUTE OF AGRICULTURE AND RURAL DEVELOPMENT TAMILAR ADDIKALANATHLNAM ESTABLISHED	October 12, 1987
V S RAMANI Vs. S R VASUDEVAN	August 25, 1987
V S S VELAYUDAM Vs. K PALANICHAMY	November 16, 1987
V. BALASUBRAMANIAN Vs. THE E.I.D. PARRY (INDIA) LTD. REP. BY ITS GENERAL MANAGER, G. SELVARAJ, NELLIKUPPAM	January 9, 1987
V. KANNAMMAL Vs. STATE OF TAMIL NADU AND OTHERS	August 24, 1987
V. RAJENDRAN Vs. L.P. ARUMUGAM AND ORS.	November 22, 1987
V.S. RAHMATHULLAH Vs. A. SIVAPERUMAL	March 25, 1987
VAIRAPPA THEVAR Vs. SPECIAL TAHSILDAR VEDARANYAM THANJAVUR DISTRICT	August 11, 1987
VALANJIYA CHINNAMMAL Vs. STATE OF TAMIL NADU	July 23, 1987
VASUDEVA PILLAI TRUST MADRAS Vs. THIRUGNANASAMBANDAM	January 21, 1987
VATHAPA GOUNDER Vs. THAMBAYI AMMAL	August 31, 1987
VEDIAPPAN Vs. INSPECTOR OF POLICE	August 3, 1987
VEERA MANIKANDAN Vs. A K CHAKRAPANL	January 21, 1987
VEERASAMY NAIDU Vs. STATE	February 16, 1987
VEL METAL INDUSTRIES Vs. STATE OF TAMIL NADU	January 20, 1987
VENKATARAMANAN AND CO Vs. INDIAN OVERSEAS BANK	June 22, 1987
VENKATASWAMI MOTOR SERVICE P.N. Vs. C.K. CHINNASWAMY	September 1, 1987
VENKATESWARA AND COMPANY Vs. DEPUTY COMMERCIAL TAXES OFFICER	September 17, 1987
VENKATESWARA METAL INDUSTRIES Vs. STATE OF TAMIL NADU	February 3, 1987
VENUGOPAL REDDIAR DIED Vs. GOPALSAMI REDDIAR	December 7, 1987
VIJAYA BANK LIMITED Vs. UNITED COMMERCIAL BANK 13/18 THAMBU CHETTY STREET MADRAS 1	October 29, 1987
VINOO Vs. STATE OF TAMIL NADU, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU, MADRAS-9,	April 3, 1987
VISALAKSHI AMAL Vs. CHELLIAH PILLAI	March 17, 1987
VITTALNATHAN Vs. COLLECTOR OF CUSTOMS	November 30, 1987
VYSYA BANK LIMITED Vs. INDIAN BANK	September 24, 1987
VYSYA BANK LTD Vs. INDIAN BANK MADRAS	September 24, 1987
WORKING PEOPLE GENERAL WORKERS UNION Vs. ORIENT PHARMA, MADRAS	July 30, 1987
WORKMEN OF BEST & CROMPTON ENGG. LTD. Vs. BEST & CROMPTON ENGG. LTD. AMBATTUR & ORS.	June 15, 1987
WORKMEN OF THE COIMBATORE DISTRICT CO Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF LABOUR AND EMPLOYMENT, GOVERNMENT OF TAMIL NADU, MADRAS, AND ANOTHER	July 9, 1987
ZAINUDDIN Vs. DY LABOUR COMMISSIONER	August 5, 1987

Year 1987 of HIGH COURT OF MADRAS

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address