REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A AHATHINAMILIGAI Vs. ARUMUGHNAM	November 18, 1986
A BHAGAVATHI AMMAL Vs. SETHU	November 18, 1986
A GHOUSE BASHA Vs. ASST DIRECTOR ENFORCEMENT DIRECTORATE MADRAS 6	January 10, 1986
A KAMAL BATCHA Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE	July 9, 1986
A KARRUPPUSWAMY Vs. GNANA SOUNDARI	April 23, 1986
A KHAN MOHAMMED Vs. P NARAYANAN NAMBIAR	August 14, 1986
A KOTHANDAPANI Vs. SAMPATHKUMAR	October 24, 1986
A NAINA MOHAMED Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE	July 10, 1986
A PERUMAL Vs. R JAYARAMAN	November 21, 1986
A R AMASWAMY Vs. STATE OF TAMIL NADU	July 13, 1986
A RAMASWAMY IYER Vs. STATE BANK OF INDIA	February 12, 1986
A S MOHAMED GHANI Vs. SPECIAL ADDITIONAL DIRECTOR, ENFORCEMENT DIRECTORATE	July 11, 1986
A S S P AND CO Vs. COMMISSIONER OF INCOME TAX	June 17, 1986
A S V VARADACHARIAR Vs. POUNDERIKAPURAM SWAMI ASHRAM SRIRANGAM	April 23, 1986
A SHANMUGHAM Vs. LAKSHMIPATHY NAIDU	November 19, 1986
A SRINIVASAN Vs. STATE	November 19, 1986
A SRINIVASAN Vs. STATE OF TAMIL NADU	November 21, 1986
A SWAMICKAN Vs. K VENKATACHALAM	April 23, 1986
A SYED ALI Vs. UNIVERSITY OF MADRAS	July 16, 1986
A V S PERUMAL Vs. VADIVELU ASARI	January 2, 1986
ABBAS BHAI Vs. T DEIVAYANI ANIMAL	February 4, 1986
ABDUL AZEEZ Vs. FOOD INSPECTOR ULUNDURPET	July 24, 1986
ABUN NASER Vs. SPL TAHSILDAR L A N H SCHEME	February 11, 1986
ANBU Vs. GOVT OF TAMIL NADU	October 23, 1986
ANDREWS Vs. ANTHONY JHON ALIAS ANTHONY RAJ ALIAS MANUVEL	July 4, 1986
ANGAPPA GOUNDER Vs. SIVANMALAI GOUNDER	December 3, 1986
ANNAMALAI AYYE CHATRAM Vs. AUTHORISED OFFICER LAND REFORMS THANJAVUR	August 28, 1986
ANNAPOORNA Vs. STATE OF TAMIL NADU	January 21, 1986
APPALOSE ALIAS ALPHONSE Vs. STATE	February 20, 1986
ARAVIND LABORATORIES Vs. V A SAMY CHEMICAL WORKS	July 8, 1986
ARCOT MILLS TEXTILE LABOUR UNION Vs. STATE OF TAMIL NADU AND ANOTHER	December 17, 1986
ARIGNAR ANNA BUS S S S R T ASSOCN Vs. COMMR MADURAI CORPN	December 2, 1986
ARUNACHALAM Vs. STATE	February 14, 1986
ASHOK KUMAR Vs. ABDUL MAJEED AHMED	November 18, 1986
ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS Vs. MADRAS FERTILIZERS LIMITED MADRAS	February 28, 1986
ASSISTANT COLLECTOR OF CUSTOMS MADRAS Vs. ORIENT TOOLS AND GAUGES LIMITED	November 13, 1986
ASST COLLECTOR OF CUSTOMS P PREVENTIVE DEPT Vs. AROUMOUGARNE	April 30, 1986
AUTHORISED OFFICER LAND REFORMS KANCHEEPURAM Vs. B BALACHAADRA REDDY	January 6, 1986
AYYA PILLAI Vs. STATE	January 10, 1986
B ANANTHA LAKSHMI Vs. FOREST RANGE OFFICER POLUR NORTH ARCOT DISTRICT	April 25, 1986
B CHAMPALAL JAIN Vs. CHEWARCHAND ASHOK KUMAR AND CO	March 13, 1986
B KUPPULAL Vs. D SAGUNTHALA	December 22, 1986
B MOHAN Vs. STATE	September 17, 1986
B MOKHTHAR PASHA Vs. GENERAL MANAGER PERSONNEL AND ADMINISTRATION BHARAT HEAVY ELECTRICALS LTD	July 13, 1986
B N K PRESS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 7, 1986
BALARAMAN Vs. VARADAMMAL	January 18, 1986
BALARAMAN Vs. VARADAMMAL	February 18, 1986
BALARAMAN Vs. STATE OF TAMIL NADU, REPRESENTED BY THE COMMISSIONER AND SECRETARY PROHIBITION AND EXCISE DEPT., MADRAS AND	October 23, 1986
BALASUBRAMANI Vs. STATE OF TAMIL NADU	January 6, 1986
BALASUBRAMANIAM Vs. S AMEER	November 28, 1986
BALASUBRAMANIAN AND ANOTHER Vs. DEPUTY REGISTRAR OF CO	February 6, 1986
BANK OF MADURA LIMITED Vs. C K DHARMARAJAN	February 3, 1986
BANK OF MADURA LIMITED MADRAS 2 Vs. BANK OF BARODA	March 26, 1986
BASTE SUBRAYALU Vs. ROBERT MARIADASSOU	March 11, 1986
BASTE SUBRAYALU Vs. ROBERT MARIADASSOU	February 11, 1986
BHAGYAM ALIAS BHAGYATHAMMAL Vs. PANDIAN AND ORS.	January 21, 1986
BHARAT PETROLEUM CORPORATION LTD Vs. NGUYON NGOC EM ALIAS MARLAM BEEVI 63 THIAGARAJA STREET KARAIKAL	January 28, 1986
BHARATHAMATHA DESIYA SANGAM Vs. ROJA SUNDARAM	September 2, 1986
BOMBAY AMMONIA (MADRAS) PRIVATE LTD. Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION II, MADRAS AND ANOTHER	September 10, 1986
BOMBAY VESTORS Vs. CRYSTAL KNITTERS	September 25, 1986
BRAKES INDIA LIMITED MADRAS Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS	April 29, 1986
BUHARI SONS PVT LIMITED EGMORE MADRAS 8 Vs. COMMISSIONER OF LAND REVENUE LAND REFORMS AND FOOD PRODUCTION BOARD OF REVENUE CHEPAUK MADRAS 5	July 1, 1986
C A AKTHAR AND COMPANY Vs. COMMERCIAL TAX OFFICER VEPERY ASSESSMENT CIRCLE MADRAS	March 17, 1986
C ARUMUGAM Vs. A V SAMPATH GIRI RAO N RAGHAVAN	March 17, 1986
C ESSAK Vs. SUSAI AMMAL	August 18, 1986
C KAMATCHI AMMAL Vs. KATTABOMMAN TRANSPORT CORPN LTD	April 16, 1986
C M NAGARAJ Vs. THIRUAMMAL	February 21, 1986
C P CHITRARASU BY LEGAL Vs. COMMISSIONER OF INCOME TAX	February 4, 1986
C RANGANATHAN Vs. S A CHINNADURAI NADAR	August 29, 1986
C S VARADACHARI Vs. C S SHANTI	December 24, 1986
C. SOMASUNDARAM Vs. STATE INSPECTOR OF POLICE, PROHIBITION WING, TENKASI AND ANR.	December 24, 1986
CENTRAL BANK OF INDIA Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT MADRAS 6	September 22, 1986
CHAIRMAN AND MANAGING DIRECTOR SIPCOT 51 Vs. SOLVEX OILS P LTD	March 7, 1986
CHAKRA TYRES LIMITED Vs. UNION OF INDIA	March 25, 1986
CHANDRA TEXTILES PRIVATE LIMITED COIMBATORE Vs. N PALANISWAMI	July 15, 1986
CHELLAYYA NADAR Vs. LEELA BAI MINOR REPRESENTED BY MOTHER AND GUARDIAN	November 20, 1986
CHENNAI BOTTLING COMPANY P LIMITED Vs. ASSISTANT REGISTRAR OF COMPANIES MADRAS	April 11, 1986
CHETTINAD CORPORATION PRIVATE LIMITED Vs. TAMIL NADU AGRL ITAT	August 28, 1986
CHIDAMBARAM V Vs. D VENKATESAN ASST DIRECTOR OF INSPECT	September 26, 1986
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	November 24, 1986
CHINNARAJ ALIAS AYYAPPAN Vs. STATE	September 29, 1986
CHOLA FISH AND FARMS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 13, 1986
CITY TRANSPORTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	June 19, 1986
COMMISSIONER OF INCOME TAX Vs. KOTHARI TEXTILES LIMITED	August 11, 1986
COMMISSIONER OF INCOME TAX Vs. V PATTABHIRAMAN	March 11, 1986
COMMISSIONER OF INCOME TAX Vs. B C KOTHARI	February 19, 1986
COMMISSIONER OF INCOME TAX Vs. SANKARAPANDIA ASARI AND SONS	March 5, 1986
COMMISSIONER OF INCOME TAX Vs. AMARAVATHI SRI VENKATESA PAPER MILLS LIMITED	March 5, 1986
COMMISSIONER OF INCOME TAX Vs. K S NARAYANAN	February 11, 1986
COMMISSIONER OF INCOME TAX Vs. AHMED HUSSAIN S S M	January 28, 1986
COMMISSIONER OF INCOME TAX Vs. EAST INDIA CORPORATION LIMITED	February 12, 1986
COMMISSIONER OF INCOME TAX Vs. NAZEENA TRADERS PRIVATE LIMITED	February 12, 1986
COMMISSIONER OF INCOME TAX Vs. PRE STRESSED CONCRETE CO S I PRIVATE LIMITED	February 18, 1986
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL	September 23, 1986
COMMISSIONER OF INCOME TAX Vs. CHANDRASEKARAN K	October 20, 1986
COMMISSIONER OF INCOME TAX Vs. INSTITUTE OF FRANCISCAN MISSIONARIES OF MARY SOCIETY	October 27, 1986
COMMISSIONER OF WEALTH TAX Vs. ANGADI VEERIAH CHETTIAR V O	March 6, 1986
COMMISSIONER OF WEALTH TAX Vs. V O MARKOSE	March 6, 1986
CONTROLLER OF ESTATE DUTY Vs. SUSHEELA MARIAPPAN	February 11, 1986
COROMONDAL FERTILIZERS LIMITED Vs. COROMONDAL CEMENT LIMITED HYDERABAD	November 14, 1986
D DORAIRAJ Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD (SOUTHERN ZONE)	June 25, 1986
D JAYARAMAN Vs. GOVT OF T N	July 21, 1986
D RAJAGOPAL Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT	March 21, 1986
D RAMACHAR Vs. DEPUTY COMMR H R AND C E ADMN DEPT NUNGAMBAKKAM HIGH ROAD MADRAS 600 034	February 28, 1986
DASAPRAKASH BOTTLING CO Vs. COMMISSIONER OF INCOME-TAX	February 4, 1986
DELUXE ROADLINES Vs. NATIONAL INSURANCE CO LTD	September 11, 1986
DEVAR SUGAR AND ABKARI COMPANY LIMITED MADRAS Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA	June 26, 1986
DHANALAKSHMI AMMAL Vs. PADMANABHAN	January 3, 1986
DHARMALINGAM Vs. S MAHALINGAM	September 19, 1986
DOLLAR COMPANY Vs. COMMISSIONER OF INCOME TAX	March 5, 1986
DOMINIC AMMAL Vs. MUTHUSWAMY	January 17, 1986
DORAISAMI Vs. VASANTHA	March 5, 1986
DUGAR INVESTMENTS LIMITED Vs. ADDITIONAL COLLECTOR OF CENTRAL EXCISE MADRAS	February 18, 1986
DURAIKKANNU Vs. STATE	July 24, 1986
E B SURABJAN SINGH Vs. STATE OF TAMIL NADU	August 7, 1986
E ELUMALAICHETTY Vs. NAINA MUDALI	January 17, 1986
E I D PARRY INDIA LIMITED Vs. UNION OF INDIA	March 14, 1986
E KESAVAN Vs. ASSISTANT COLLECTOR OF CUSTOMS PROSECUTION PREVENTIVE DEPARTMENT CUSTOMS HOUSE MADRAS	April 11, 1986
EAPEN JACOB K Vs. COMMISSIONER OF INCOME TAX	June 19, 1986
EAST ASIATIC COMPANY INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 19, 1986
ELANGO Vs. STATE OF TAMIL NADU	March 26, 1986
ELLAMMAL Vs. GOVT OF T N	July 31, 1986
ELUMALAI MISTRY Vs. SERMAKANI	October 27, 1986
ENGLISH ELECTRIC CO OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	February 4, 1986
ESAYAKI KONAR Vs. STATE	April 18, 1986
FATHIMA AUTOMOBILES Vs. P K P NAIR	March 6, 1986
G GANESAMOORTHY THE SECY MANAGER OF RANGASWAMY MEMORIAL PRIMARY SCHOOL VASUDEVANALLUR SANKARANKOIL TALUK Vs. TRIBUNAL SUB JUDGE TIRUNELVELI	December 2, 1986
G K RAO Vs. A HENRY	April 3, 1986
G K T BUS SERVICE PALANI Vs. S T A TRIBUNAL MADRAS	June 16, 1986
G MADANLAL Vs. P PADMA BAI	December 16, 1986
G NAGARATHNAM Vs. DISTRICT LIBRARY OFFICER LOCAL LIBRARY AUTHORITY CITY NO 735 MOUNT ROAD Ï¿½ 600 002	February 17, 1986
G NARAYANAN Vs. R N RAJAGOPALAN	October 27, 1986
G SHENBAGAMMAL Vs. CONTROLLER OF ESTATE DUTY	June 23, 1986
G V NARAYANAN Vs. UNION OF INDIA	February 18, 1986
G V VIJAYARANGAM Vs. STATE BANK OF INDIA	April 23, 1986
GANAPATHI Vs. BALASUBRAMANIA	November 14, 1986
GOMATHI Vs. KUMARAGURUPARAN	September 9, 1986
GOVINDARAJULU Vs. ASST DIVNL ENGINEER H AND R W VRIDHACHALAM	January 31, 1986
GOVT OF T N Vs. CHINGLEPUT DRAVIDAR KAZHAGAM	February 6, 1986
GRAMA COMMITTEE HIGH SCHOOL VENKATESWARAPURAM Vs. ARUNACHALAM	December 24, 1986
GUNASEKARAN Vs. TAMIL NADU STATE HOUSING BOARD	February 3, 1986
GYANCHAND JAIN Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS	January 6, 1986
H G NANJAPPA Vs. M F C INDUSTRIES P LTD	January 17, 1986
H G NANJAPPA Vs. M F C INDUSTRIES P LTD	April 17, 1986
H R C E Vs. N RAMAKRISHNA PILLAI DEAD	March 21, 1986
HI LIFE TAPES P LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	October 27, 1986
HILLS PLANTATION WORKERS UNION Vs. ANNAMALAI PLANTERS ASSOCIATION VAL PARAI COIMBATORE	April 25, 1986
HILLS PLANTATION WORKERS UNION Vs. ANAMAILA PLANTERS ASSOCIATION	April 5, 1986
IBRAHIM Vs. JULIE	March 4, 1986
IN RE: UNNI ALI Vs. STATE	September 10, 1986
INCOME TAX OFFICER Vs. JAYARAMAN K	November 17, 1986
INCOME-TAX OFFICER Vs. SAROJINI TRANSPORTS (P ) LTD	January 15, 1986
INDIA AND FOREIGN TRADERS Vs. SPECIAL DIRECTOR OF ENFORCEMENT	July 30, 1986
INDIA PISTONS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS	September 23, 1986
INDIAN BANK Vs. WORKMEN	February 14, 1986
INDIAN OVERSEAS BANK Vs. VIMALAN	March 14, 1986
INDIAN RARE EARTHS LIMITED Vs. SUB COLLECTOR LAND ACQUISITION OFFICER PADMANABHAPURAM THUCKALAY KANYAKUMARI DISTRICT	January 13, 1986
INDOTEX MACHINERY WORKS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND OTHERS	January 21, 1986
INRE BALASUBRAMANI Vs. STATE	January 6, 1986
J JAYALAKSHMI Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION TAMIL NADU HOUSING BOARD SCHEMES ASHOK NAGAR MADRAS 600 083	April 7, 1986
J JAYASEELAN Vs. N CHANDRASEKAR	February 27, 1986
JAGANNOTHAN Vs. SUNDARI	December 22, 1986
JAGANNOTHAN Vs. SUNDARI	December 12, 1986
JALALUDDIN Vs. MOHAMMED ISMAIL	March 31, 1986
JANAB K M A ABDUL KHADER Vs. P PALANISAMY NADAR	June 16, 1986
JAYARAMAN K Vs. INCOME TAX OFFICER	July 29, 1986
JEGA VEERAPANDIAN Vs. B U SHANMUGHAM	April 2, 1986
JOHN F FIDELE AND COMPANY Vs. COLLECTOR OF CUSTOMS	August 1, 1986
K A M ANWAR ALI Vs. JANAB MOHD NOORULLAH SAHEB	December 17, 1986
K ANANTHARAJU Vs. STATE TRANSPORT AUTHORITY MADRAS	July 24, 1986
K ARUMUGASAMY Vs. SUPERINTENDENT OF CENTRAL EXCISE SIVAKASI	July 1, 1986
K C RADHA KRISHNAN Vs. DINESH	December 22, 1986
K J SRINIVASAN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED HPCL HEAD OFFICE FOR INDIA AT BOMBAY	January 3, 1986
K JAYARAMAN Vs. ITO	July 29, 1986
K JAYARAMAN Vs. INCOME-TAX OFFICER	March 29, 1986
K JAYAVELU Vs. STATE	July 17, 1986
K K KURIYAN Vs. STATE OF TAMIL NADU	January 7, 1986
K M P PERIYASAMY Vs. STATE OF TAMIL NADU	July 17, 1986
K MATHIAZHAGAN Vs. MALADEVI	December 19, 1986
K MATHIAZHAGAN Vs. MALADEVI	July 21, 1986
K N DEVARAJULU NAIDU Vs. AUTHORISED OFFICER LAND REFORMS KANCHEEPURAM	November 14, 1986
K N GANGAPPA Vs. A M SUBRAMANYA MUDALIAR	November 21, 1986
K NAGARATHINAM Vs. K RAJAMMAL	August 22, 1986
K NAVANEETHAN Vs. COMMISSIONER OF INCOME TAX	April 4, 1986
K P MENON Vs. N PUNITHAVATHI MANIAN	December 12, 1986
K PALANIAPPA Vs. VALLIAMMAL	October 6, 1986
K RAMASUBBU Vs. STATE	November 11, 1986
K S GURUMURTHY Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION 11 MADRAS	September 12, 1986
K SANTHA Vs. SUBBIAH NADAR	March 14, 1986
K SHANMUGHA SUNDARA NADAR Vs. SPECIAL TAHSILDAR I TAMIL NADU HOUSING BOARD SCHEMES MADRAS 83	November 7, 1986
K SRINIVASAN Vs. COLLECTOR OF CUSTOMS	February 20, 1986
K SUNDARAM Vs. S P RAJAMANICKAM	March 3, 1986
K T SUBRAMANIAN Vs. DY DIRECTOR ENFORCEMENT DIRECTORATE MADRAS	August 6, 1986
K. GANESAN Vs. K. PADMAVATHI AMMAL	December 24, 1986
KADIRESAN Vs. KASIM	July 10, 1986
KAILASAM AND OTHERS Vs. ALAGAMMAL	December 1, 1986
KALIANNA GOUNDER [DIED] Vs. KALIANNA GOUNDER	October 15, 1986
KALIAPERUMAL Vs. ANANDAN NAMBIAR	July 22, 1986
KALICHAMY Vs. STATE OF TAMIL NADU	February 14, 1986
KALPANA LAMPS AND COMPONENTS PRIVATE LIMITED Vs. COMMISSIONER AND SECRETARY TO THE GOVT OF TAMIL NADU REVENUE DEPT FORT ST GEORGE MADRAS 9	December 2, 1986
KANDASWAMI PANDURAR Vs. NATESAN ELATHIRIAR	March 19, 1986
KANNAN Vs. R A VARADARAJAN	December 23, 1986
KANNAN CHETTIAR Vs. TIRUCHIRAPALLI MARKET COMMITTEE, BY SUPERINTENDENT, TIRUCHIRAPALLI MARKET COMMITTEE, TIRUCHIRAPALLI.	September 19, 1986
KANTHAMMAL Vs. BYSANI SRIAMULU CHETTI	September 12, 1986
KANYA TEXTILES TRADERS Vs. C R ARUNACHALAM	November 27, 1986
KAPPURAMA MUDALIAR Vs. GOVERNMENT OF TAMIL NADU	April 8, 1986
KARUPPAIH Vs. STATE REP BY FORESTER, VARASHNADU MADURAI DT.	August 7, 1986
KARUPPAYEE AMMAL Vs. KARUPPIAH PILLAI	July 1, 1986
KATHA PILLAI Vs. TAMIL NADU STATE WAKF BOARD, REPRESENTED BY ITS SECRETARY	February 7, 1986
KATTABOMMAN TRANSPORT CORPN LTD Vs. C KAMACHI AMMAL	June 17, 1986
KHADAR SHARIFF Vs. TAMIL NADU STATE WAKF BOARD	August 13, 1986
KIL KOTAGIRI TEA AND COFFEE ESTATES COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	March 21, 1986
KRIAHNAMMTHY Vs. PATTUSWAMY	January 29, 1986
KRISHNAN Vs. INSPECTOR OF POLICE	July 28, 1986
KUPPAIYEE AMMAL Vs. SOLAMMAL	September 26, 1986
LAKSHMANAN Vs. MANORANJITHA AMMAL	March 3, 1986
LAND COMMISSIONER BOARD OF REVENUE MADRAS 5 Vs. MUTHU GANAPADIGAL VEDU PATABALA THIUVAYYARU	July 2, 1986
LEOS MERCANTILE CORPORATION MADRAS Vs. SECRETARY MINISTRY OF LABOUR GOVERNMENT OF INDIA NEW DELHI	August 7, 1986
LEPROSY RELIEF RURAL CENTRE WORKERS TRADE UNION Vs. LEPROSY RELIEF RURAL CENTRE AND ANOTHER	August 13, 1986
M ARUNACHALAM Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE	August 6, 1986
M C GANESAN Vs. S N RAO	December 24, 1986
M C T SETHURAMAN NADAR Vs. M S MANICKAVEL NADAR	October 17, 1986
M JAYAIAKSHMI ANIMAL Vs. LAKSHMI ANIMAL	March 26, 1986
M M HAMEED MARICAN Vs. M MOHAMMED IDRESS MARICAN	April 25, 1986
M R ELECTRONIC COMPONENTS LIMITED Vs. ASSISTANT REGISTRAR OF COMPANIES	August 11, 1986
M R M PLANTATIONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 21, 1986
M RAMASWAMY Vs. STATE OF TAMIL NADU	December 18, 1986
M.C. MUTHUKRISHNAN Vs. M. DORAISWAMY CHETTIAR	March 7, 1986
MADRAS DISTRICT CENTRAL CO OPERATIVE BANK LIMITED MYLAPORE BRANCH MADRAS 4 Vs. A VENKATESH	February 6, 1986
MADRAS DOCK LABOUR BOARD Vs. P THANDAVAKRISHNA NAIDU	February 10, 1986
MAHAVIR METAL WORKS LIMITED Vs. UNION OF INDIA	September 4, 1986
MANAGEMENT OF BLUE STAR AND CO LTD Vs. ASST COMMISSIONER OF LABOUR MADRAS-6	June 19, 1986
MANAGEMENT OF BOMBAY AMMONIA MADRAS PVT Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	September 10, 1986
MANAGEMENT OF SREE LALITHAMBIKA ENTERPRISES Vs. S KAILASAM	March 12, 1986
MANAGING DIRECTOR T T CORPN Vs. M JANARDHANAM	August 5, 1986
MANI @ BALATHANDAYUTHAM Vs. STATE OF TAMIL NADU	June 19, 1986
MANJAMMAL Vs. ARULMIGU NACHADAITHAVIRTHARULIA SWAMI THIRUKOIL DEVADANAM	February 26, 1986
MARGABANDHU Vs. KOTHANDARAMA MANDHIRI	August 8, 1986
MARS EXPORTS Vs. SECRETARY TO MINISTRY OF COMMERCE	June 27, 1986
MASILAMANI Vs. STATE OF TAMIL NADU	December 1, 1986
MESSRS P RAMALINGAM AMBUR Vs. DEPUTY DIRECTOR OF ENFORCEMENT DIRECTORATE SHASTRI BHAVAN 600 006	December 2, 1986
MOHAMMED ABDULLA Vs. SAHARAN BEEVI	July 2, 1986
MOHAMMED ALL A 1 Vs. N A S ANSARI	March 19, 1986
MOHAN NAIR Vs. STATE	April 25, 1986
MOULVI ABUN NASER KHUTHUBUDDIN SYED SHAH MOHAMMED RAKHER KHADIRI Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION N H SCHEME SATHUVACHARI	February 11, 1986
MUNIANDI Vs. JOTHI	August 13, 1986
MUNIAPPA NADAR Vs. K V DORAIPANDI NADAR	September 19, 1986
MURUGESAN Vs. C P NATARAJA MUDALIAR	September 5, 1986
MURUGESAN Vs. DISTRICT REVENUE OFFICER NORTH ARCOT VELLORE	August 25, 1986
MUTHAMMAL Vs. KAVERIAMMAL	January 17, 1986
MUTHIAH ALIAS GANDHI Vs. SUBBIAH CHETTIAR	February 18, 1986
MUTHIAH MUDALIAR Vs. DHANDAPANI MUDALIAR	March 31, 1986
MUTHIAN Vs. SYNDICATE BANK POLLACHI	October 15, 1986
MUTHU Vs. GOVT OF T N	August 13, 1986
N A V ALAGIRI RAJA AND COMPANY Vs. N GURUSWAMY	October 15, 1986
N B NAMAZI Vs. CENTRAL CHINMAYA MISSION TRUST	December 12, 1986
N BALAKRISHNAN Vs. GOVERNMENT OF TAMILNADU	December 10, 1986
N BHAGAVATHY AMMAL Vs. CONTROLLER OF ESTATE DUTY	January 21, 1986
N CHANDRASEKHARAN Vs. REGIONAL TRANSPORT AUTHORITY SOUTH ARCOT CUDDALORE	June 16, 1986
N LAKSHMI Vs. PICHAIAMMAL	January 3, 1986
N MARIMUTHU Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT MADRAS	July 8, 1986
N SASTHA Vs. CONTROLLER OF ESTATE DUTY	January 21, 1986
N SRIPADMANABA NADAR Vs. P RAMALINGA NADAR	March 24, 1986
NALLAMMAL Vs. KRISHNASWAMI NAIDU	November 3, 1986
NALLAPPA GOUNDER Vs. KAILANNA GOUNDER	March 3, 1986
NARAYANAN Vs. NATESA ACHARI	March 24, 1986
NARESH THEVAR Vs. EXECUTIVE MAGISTRATE	December 24, 1986
NATESA THEVAR AND OTHERS Vs. EXECUTIVE MAGISTRATE AND TAHSILDAR, THIRUTHURAIPOONDI AND ORS.	December 24, 1986
NATIONAL INSURANCE CO LTD Vs. V VASANTHA	September 26, 1986
NATIONAL INSURANCE CO LTD Vs. A D JEYAVEERAPANDIA NADAR AND BROS	June 18, 1986
NEHRU NATIONAL HIGHER SECONDARY SCHOOL AND NEHRU NATIONAL MIDDLE SCHOOL Vs. STATE OF TAMIL NADU	April 25, 1986
NEW AGE APPLIANCES (PRIVATE), LTD., MADRAS Vs. DEPUTY COMMISSIONER OF LABOUR (II) (APPEALS), MADRAS, AND ANOTHER	August 21, 1986
NEW INDIA ASSURANCE CO LTD Vs. SUBBU	September 3, 1986
NEW INDIA ASSURANCE CO. LTD Vs. SUBBU	March 7, 1986
NEW INDIA ASSURANCE COMPANY LIMITED SPENCER ANNA SALAI MADRAS 2 Vs. SUBBU	March 17, 1986
NEW INDIA MARITIME AGENCIES (PVT) LIMITED Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE	July 15, 1986
NIPPON YEESEN KAISHA LTD Vs. UNION OF INDIA	April 7, 1986
NIRMALA INDUSTRIES UTHAGAMANDALAM NILGIRIS DT Vs. SRINIVASA PERUMAL FINANCING CORPORATION TATABAD COIMBATORE	December 9, 1986
NO BEEDI FACTORY 26 SCHOOL STREET MELAPALAYAM TIRUNELVELI 627 005 Vs. SECRETARY MAVATTA BEEDI THOZHILALAR ITU SANGAM 180G MAIN ROAD ALANGULAM TIRUNELVELI DISTRICT	November 20, 1986
NORTH TAMIL SECTION OF SEVENTH DAY ADVENTISTS Vs. P MAHADEVAN	September 3, 1986
ONWARD TRADING CO Vs. TAHSILDAR FORT TONDIARPET MADRAS	June 25, 1986
P A K PALANISAMY HIGH SCHOOL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION SECONDARY AND APPELLATE AUTHORITY UNDER SEC 23 OF THE TAMIL NADU RECOGNISED PRIVATE SCHOOLS REGULATIONS MADRAS	April 24, 1986
P AMIRTHAVALLI Vs. CONTROLLER OF ESTATE DUTY	February 4, 1986
P JYOTHI ALIAS ARUNDATHI Vs. SAROJINI	August 27, 1986
P K S MANI IYER MANAGING PARTNER SRI SHANMUKHAM TALKIES GANDHARVAKOTTAI PUDUKOTTAI DISTRICT Vs. STATE OF TAMIL NADU	March 11, 1986
P K VENKATESWARAN Vs. R SHANMUGAM	October 3, 1986
P R SEETHARAMAN Vs. GOVT OF T N	April 23, 1986
P RADHAKRISHNAN Vs. HIGH COURT OF JUDICATURE AT MADRAS	April 21, 1986
P RAMALINGAM AMBUR Vs. DY DIR OF ENFORCEMENT DIRECTORATE	December 2, 1986
P RAMASWAMY Vs. DHANDAYUTHAPANI FINANCE SANKARI	April 25, 1986
P RAMASWAMY Vs. SRI DHANDAYUTHAPANI FINANCE SANKARI	April 15, 1986
P RAMASWAMY GOUNDER Vs. AMBUJAM	February 18, 1986
P S SARAVANABHAVANANDAM Vs. S MURUGAIYYAN	February 17, 1986
PALANISAMY GOUNDER Vs. STATE	February 14, 1986
PALANISWAMI Vs. STATE	March 10, 1986
PALANISWAMY Vs. STATE	March 11, 1986
PALANISWAMY GOUNDER Vs. CHELLAMMAL	July 14, 1986
PALLAVAN TRANSPORT CORPN LTD Vs. P MURTHY	November 19, 1986
PANDITHURAI Vs. SIVALINGAM	September 4, 1986
PANDURANGAM Vs. THE STATE BY INSPECTOR OF POLICE, THIRUKAZHUKUNDREM CHENGALPATTU DISTRICT AND THIRTY FOUR OTHERS	November 15, 1986
PANDURANGAN Vs. STATE	November 25, 1986
PANDYAN ROADWAYS CORPORATION Vs. R. JAYALAKSHMI	December 15, 1986
PANNEER ALIAS PONNEERSELVAM AND ANOTHER Vs. STATE BY SUB-INSPECTOR OF POLITE, EDAIYUR POLICE STATION	September 17, 1986
PAPATHI ANIMAL Vs. KULITALAI CANE FARMS P LIMITED	November 14, 1986
PARADESI Vs. STATE OF TAMIL NADU	September 2, 1986
PATTALI Vs. STATE	August 14, 1986
PAULUS ALIAS BALAN Vs. NATARAJAN	August 13, 1986
PERUMAL PILLAI Vs. KUPPAMMAL	November 17, 1986
PLASTUBES Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION	July 22, 1986
PREETAM PIPES SYNDICATE Vs. T N SLUM CLEARANCE BOARD	January 7, 1986
PUDUKKULAM ALIAS KUTTIKULAM VAHARAYA TRUST PATTUKOTTAI Vs. T KAMALAMBAL	November 4, 1986
R ABDUL AZIZ Vs. STATE OF TAMIL NADU	March 21, 1986
R B I BANGALORE Vs. DHANALAKSHMI FUNDS INDIA LTD	November 28, 1986
R P ULAGANAMBI Vs. K C LOGANAYAKI	February 19, 1986
R R DINAKARAN Vs. S L CHINNAKUPPUSWAMI	February 25, 1986
R RAJATHY AMMAL Vs. COMMISSIONER OF WEALTH TAX	June 19, 1986
R RAJGOPAL Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE	December 10, 1986
R S GOPALAKRISHNAN Vs. K RAJAMBAL	March 24, 1986
R SIVARAJAN Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE	December 24, 1986
R V SRINIVASAN Vs. S JAYABALAN	November 25, 1986
R. PASUPATHY Vs. INSPECTOR OF POLICE	November 24, 1986
R. SUBRAMANIAM, PROPRIETOR, LEO MERCANTILE CORPORATION Vs. STATE REPRESENTED BY THE EMPLOYEES STATE INSURANCE CORPORATION, MADRAS. (INSURANCE INSPECTOR)	December 9, 1986
R.M. GOVINDASAMY PILLAI Vs. SUB INSPECTOR OF POLICE, (LAW AND ORDER), ARANTANGI, AMMANICKAM AND S. PARVATHI	December 15, 1986
RADHA BAI SOLE PROPRIETOR PUSHPA SAREE HOUSE Vs. NEW INDIA ASSURANCE COMPANY LIMITED	June 24, 1986
RAJA PONNUTHAMBI Vs. K AUGUSTINE	February 3, 1986
RAJEEVALOCHANCHAR Vs. D RAMACHAR	October 24, 1986
RAJEEVALOCHANCHAR, SRIPERUMBUDUR AND ANR. Vs. D. RAMACHAR AND ANR.	January 24, 1986
RAJU Vs. STATE	January 10, 1986
RAKKAMMA Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT, (PROHIBITION AND EXCISE), GOVERNMENT OF TAMIL NADU, FORT ST. GEORGE, MADRAS - 9,	May 2, 1986
RAMACHANDRAN Vs. M G RAMACHANDRAN C M	August 11, 1986
RAMAR MUTHURAJA Vs. M SAIT	November 25, 1986
RANGASWAMY PERUMAL Vs. VIJAYALAKSHMI FINANCIAL TRADING COMPANY	September 20, 1986
RANGAYAMMAL Vs. CHENNIMALAI GOUNDER	October 16, 1986
RANI Vs. STATE	September 16, 1986
RATNASABAPATHY Vs. STATE REPRESENTED BY THE S.H.O. TIRUPPUR, NORTH POLICE STATION	September 26, 1986
RENGAMMAL Vs. N SRINIVASAN	January 3, 1986
RESERVE BANK OF INDIA Vs. DHANALAKSHMI FUNDS INDIA LIMITED	November 28, 1986
RETIRED OFFICIALS Vs. STATE OF TAMIL NADU	March 6, 1986
RUTH MARGARET GANSALVES Vs. K.T.H. PRESS BY ITS PROPRIETOR, KUMAR	September 12, 1986
S A HALIMA BIVI Vs. S A FATIMA BIVI	October 24, 1986
S AIYADURAI NADAR Vs. T R SAKKU BAI	November 13, 1986
S ALAMELU Vs. GEO PICTURES	March 24, 1986
S GANESAN Vs. COMMISSIONER AND SECRETARY TO GOVERN M ENT HOME DEPARTMENT MADRAS	June 23, 1986
S GOPAL Vs. STATE OF TAMIL NADD	July 1, 1986
S GUHAN Vs. RUKMINI DEVI	November 19, 1986
S HARI GANESH Vs. STATE OF T N	January 3, 1986
S J RAMAN PHOTO STUDIO Vs. A K M NOORE	February 21, 1986
S K K WEAVERS CO OP P AND S SOCY LTD Vs. STATE	August 25, 1986
S K RAMAN Vs. MANAGEMENT OF KUNDAH RURAL COOPERATIVE AGRICULTURAL SOCIETY LTD	July 16, 1986
S KRISHNASWAMY Vs. AUTHORISED OFFICER LAND REFORMS MAYURAM	July 25, 1986
S MAHADEVAN Vs. COMMISSIONER AND SECRETARY TO GOVT AGRICULTURAL DEPARTMENT FORT ST GEORGE MADRAS 9	July 28, 1986
S P S JAYARAM AND COMPANY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE PREVENTIVE MADURAI	June 25, 1986
S PADMANABHAN Vs. DEPUTY COLLECTOR OF ENFORCEMENT DIRECTORATE MADRAS	September 9, 1986
S R CHETTIAR Vs. J P CHANDRASEKARAN	October 15, 1986
S RAMANATHAN Vs. STATE OF TAMIL NADU	January 28, 1986
S SUNDARAM Vs. R DAMODARASWAMI	January 23, 1986
S SUNDARARAJ M RAJAN ISAAC J A G RAJADURAI Vs. HINDUSTAN TELEPRINTERS LTD	February 28, 1986
S.V. KRISHNASWAMI AND OTHERS Vs. MUNIAN	November 5, 1986
SAKARAN CHETTI Vs. MAN	August 7, 1986
SANGAMESWARASWAMY TEMPLE Vs. A M KUNHAMO DIED	August 25, 1986
SANKARI AMMAL BY HER POWER AGENT, P.L. MEENAKSHISUNDARAM Vs. R. RANGANATHAN, THROUGH HIS LOCAL COUNSEL S.R. SATHIVEL	November 5, 1986
SARDAR BEG SAHIB Vs. SIDHANI BI	July 29, 1986
SARVARAYA SUGARS LIMITED Vs. APPELLATE COLLECTOR OF CENTRAL EXCISE MADRAS	June 19, 1986
SAVAKKATTUPALAYAM KALAIGNAR KARUNANITHY Vs. STATE OF TAMIL NADU	August 25, 1986
SEKAR MUDALIAR Vs. SHAJATHI BI	August 4, 1986
SELLAMUTHU ALIAS CHINNAPPAN Vs. STATE	April 21, 1986
SELVAKUMAR RICE AND OIL MILLS SALEM Vs. T N ELECTRICITY BOARD	April 23, 1986
SELVAKUMAR RICE AND OIL MILLS SALEM Vs. TAMIL NADU ELECTRICITY BOARD S E E D UNDERTAKING	April 27, 1986
SELVARAJAN AND COMPANY Vs. REGISTRAR OF COMPANIES MADRAS	July 23, 1986
SESHASAYEE PAPER AND BOARDS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	September 9, 1986
SETHURAMA KONAR Vs. STATE	January 22, 1986
SHA DHANRAJ CHUNILAL Vs. C VEDACHALAM CHETTIAR	February 14, 1986
SHANMUGIAH Vs. STATE THROUGH INSPECTOR OF POLICE	October 27, 1986
SHANTHARAM (J) Vs. NEW BANK OF INDIA (BY REGIONAL MANAGER), MADRAS	July 10, 1986
SIMCO INDUSTRIES Vs. INDIAN OVERSEAS BANK	October 1, 1986
SINGARAM CHETTIAR Vs. VALATHAMMAI ACHI	February 3, 1986
SIRUMALAI KANAKASABAPATHY POOHJOLAI CO LTD Vs. STATE OF T N	September 9, 1986
SIVAKUMAR Vs. V SOMASUNDARAM	June 18, 1986
SIVASHANMUKHAM AND ANR Vs. ONGAYAMMAL AND ORS	June 19, 1986
SOHANRAJ KATARIA Vs. V BALASUBRAMANIAM	February 26, 1986
SONMULL Vs. M D DHANALAKSHMI	September 11, 1986
SPECIAL OFFICER OF THE MANAGEMENT OF T U C S Vs. S LOGANATHAN	January 28, 1986
SRIDHARAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MADRAS	March 3, 1986
SRIDHARAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 3, 1986
SRIRAM GALKEN INDUSTRIES (PRIVATE) LTD., RAJAPALAYAM Vs. LABOUR COURT, MADURAI, AND OTHERS	September 24, 1986
STATE Vs. NARENDRA DAIRY FARMS P LTD	September 17, 1986
STATE Vs. AMALDOSS	August 18, 1986
STATE Vs. KUPPUSWAMI	February 21, 1986
STATE Vs. RAMANATHAN	March 13, 1986
STATE Vs. S SESHAMAL PANDIA	March 14, 1986
STATE Vs. K R SELVAMOORTHY	January 24, 1986
STATE BANK OF INDIA Vs. VENKATESWARA STORES	November 25, 1986
STATE BANK OF INDIA (BY CHIEF GENERAL MANAGER) Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND OTHERS	November 24, 1986
STATE BY PUBLIC PROSECUTOR Vs. N.C. GOPALAN AND ANOTHER	August 25, 1986
STATE BY PUBLIC PROSECUTOR Vs. R. SELVARAJ	July 8, 1986
STATE BY THE FOOD INSPECTOR PANCHAYAT UNION, TIRUMARUGAL, REPRESENTED BY THE PUBLIC PROSECUTOR Vs. DURAIRAJAN	September 19, 1986
STATE OF TAMIL NADU Vs. K ANGUSAMY CHETTIAR AND COMPANY	October 14, 1986
STATE OF TAMIL NADU Vs. N C GOPALAN	August 25, 1986
STATE OF TAMIL NADU AND THE HIGH COURT OF Vs. MUNUSAMY	April 15, 1986
SUBBARAYA MUDALIAR Vs. NARAYANASWAMI MUDALIAR	January 8, 1986
SUBRAMANIA PILLAI Vs. CHELLAMMAL	November 11, 1986
SUBRAMANIAM Vs. V PERIANNAN	February 21, 1986
SUBRAMANIAN Vs. MALAR SELVI	July 25, 1986
SUGUMARAN Vs. STATE OF TAMIL NADU	December 4, 1986
SULLIVAN Vs. NORTON	September 24, 1986
SULOCHANA AMMAL Vs. BABY AMMAL	November 24, 1986
SUMAN Vs. STATE OF TAMIL NADU	April 7, 1986
SUMAN THALWAR Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE, MADRAS-9 AND	December 23, 1986
SUNDARAM (K.) Vs. MANAGING DIRECTOR, ASHOK LEYLAND, LTD., MADRAS, AND ANOTHER	April 15, 1986
SUNDARAM INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	January 29, 1986
T A UMAPATHY Vs. T A MASILAMANI	July 14, 1986
T C KANNAN Vs. GOVERNMENT OF TAMIL NADU	August 6, 1986
T K SUBRAMANIA PILLAI Vs. PENNINGTON COMMITTEE	December 12, 1986
T K SUBRAMANIAM Vs. C C REVENUE AUTHORITY STAMPS	July 24, 1986
T PANNEERSELVAM Vs. A BAYLIS	February 21, 1986
T R RANGASWAMI Vs. THIRUVALLUVAR TRANSPORT CORPORATION EXPRESS WING MADRAS	December 16, 1986
T SEERALAN Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT	March 3, 1986
T.K. SUBRAMANIA PILLAI Vs. PENNINGTON COMMITTEE, SRIVILLIPUTUR	December 12, 1986
TAMIL NADU BETELNUT PACKERS Vs. UNION OF INDIA	January 9, 1986
TAMIL NADU CIVIL SUPPLIES CORPORATION, LTD. (BY SENIOR REGIONAL MANAGER, SOUTH ARCOT REGION, CUDDAIORE) Vs. S. PARAMASIVAM AND ANOTHER	November 20, 1986
TAMIL NADU GOVERNMENT OFFICIALS UNION Vs. CHIEF SECRETARY TO THE GOVERNMENT OF TAMIL NADU MADRAS 9	March 25, 1986
THANAPAL Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	March 20, 1986
THANGAM Vs. P K MADHAVAN	February 26, 1986
THANGARAJ Vs. M G RAMACHANDRAN	December 17, 1986
THIAGRAJAN Vs. KRISHNAMA RAJA	February 24, 1986
THIRUGNANA SHANMUGAM Vs. STATE OF TAMIL NADU	August 22, 1986
THIRUVENKATA KOUNDAR Vs. RAMACHANDRAN	February 20, 1986
TIRUPUR CONE WINDING OWNERS ASSOCIATION Vs. UNION OF INDIA	March 4, 1986
TRILOGCHAOD BAFAA Vs. CHELLIAPPAN	February 11, 1986
UMSALA BIBI Vs. M JAYARAMAN	September 30, 1986
UNION OF INDIA Vs. N ANNAMALAI	July 30, 1986
UNITED INDIA INSURANCE CO LTD Vs. K V MD AYISHA UMMAL	October 30, 1986
UNITED INDIA INSURANCE COMPANY LTD Vs. K A R N JANARTHANAM	December 12, 1986
UNIVERSAL MATCH WORKS Vs. STATE OF TAMIL NADU	July 11, 1986
UNNIS V A Vs. M A KHIZAR HUSSAIN	July 28, 1986
UVARAJA Vs. PARVATHI AMMAL AND ORS.	January 24, 1986
V C GANESAN Vs. AUTHORISED OFFICER LAND REFORMS COIMBATORE	June 18, 1986
V CHANDRA CHUDAN NO 6 VENKATARATHNAM ROAD TEYNAMPET MADRAS 18 Vs. A BASHA 6 VENKATARATHNAM ROAD TEYNAMPET MADRAS 18	August 11, 1986
V DHANDAYUTHAPANI Vs. S P KRISHNAMURTHI	April 23, 1986
V GANESA NADAR Vs. K CHELLATHAI AMMAL	October 24, 1986
V K MURTHY A 1 Vs. STATE	March 14, 1986
V K S RAGHAVAN Vs. K S DAYAVATHI	December 24, 1986
V K SRINIVASACHARIAR Vs. K RAMANUJAM	March 19, 1986
V KRISHNASWAMI Vs. STATE OF TAMIL NADU	August 5, 1986
V M SUNDDARAJAN Vs. JAYANTHILAL	March 4, 1986
V NEELAKANTAN Vs. E S I INSPECTOR LEGAL REGIONAL OFFICE	November 26, 1986
V T V RAMASWAMI CHETTIAR Vs. T P T PERUMAL CHETTIAR	January 30, 1986
V V MANI Vs. REVENUE DIVISIONAL OFFICER TIRUCHIRAPALLI	June 24, 1986
V. G. PANNEERDAS AND COMPANY Vs. THE SWADESAMITRAN LIMITED	December 25, 1986
V.G. BALASUBRAMANIAM Vs. STATE REPRESENTED BY SPECIAL POLICE ESTABLISHMENT, C.B.I. MADRAS.	July 29, 1986
V.P. GULATI Vs. UNION OF INDIA (BY DEPUTY SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF REVENUE, NEW DELHI), AND ANR.	September 17, 1986
VAI BALASUNDARAM Vs. STATE OF TAMIL NADU	January 27, 1986
VARADARAJULU Vs. JEAN LOUIS SANJEEVI	January 8, 1986
VELLAIAMMAL Vs. THIRUMAL ASARI	February 27, 1986
VENKATESWARA STAINLESS STEEL AND WIRE INDUSTRIES Vs. UNION OF INDIA	August 29, 1986
VENKATESWARA STAINLESS STEEL AND WIRE INDUSTRIES MADRAS Vs. UNION OF INDIA	September 29, 1986
VENSON TRANSPORTS Vs. P VAIDEHI AMMAL	March 4, 1986
VIDEOWALA Vs. UNION OF INDIA	January 8, 1986
VIJAYA CHAKRAVARTHY Vs. B. MANIVANNAN	September 17, 1986
W DHASARATHA RAO Vs. HEROJI RAO	January 17, 1986
WORKMEN OF HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED	July 29, 1986
WORKMEN OF INDIA CEMENTS LTD. Vs. MANAGEMENT OF INDIA CEMENTS LTD., AND ANOTHER	January 6, 1986
YOUSUFI SAIT Vs. A SHAFEEQ AHAMED	October 17, 1986

Year 1986 of HIGH COURT OF MADRAS

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