REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A DEVARAJ Vs. REVENUE DIVISIONAL OFFICER CUM ACCOM MODATION CONTROLLER THANJAVUR	April 10, 1985
A G PUNYAKOTI Vs. M MEERA BAI	July 26, 1985
A JAYARAJ Vs. A KUMARAVEL	March 21, 1985
A JOHN Vs. BHUMGARA	September 12, 1985
A M PAULRAJ Vs. SPEAKER T N LEGISLATIVE ASSEMBLY	December 17, 1985
A M PONNUSWAMY NADAR Vs. STATE OF TAMIL NADU	February 15, 1985
A PALANIVEL CHETTIAR Vs. R ELUMALAI	April 25, 1985
A R SUDARSANAM Vs. MADRAS PURASAWALKAM HINDU JANOPAKARA SASWATHA NIDHI LIMITED	July 18, 1985
A S SIVARAMAN Vs. STATE OF TAMIL NADU	September 17, 1985
A SAM MANOHARAN Vs. JASMINE HENNA HALEN	August 22, 1985
A SHARBUDEEN Vs. STATE	February 6, 1985
A SUNDARAM Vs. PALLAVAN TRANSPORT CORPORATION LIMITED	January 29, 1985
A V VARKEY Vs. COLLECTOR OF NILGIRIS THE NILGIRIS	February 18, 1985
A VENKATACHALAPATHY Vs. STATE OF T N	September 27, 1985
A W DHURUVA AND CO Vs. P M ABDUL RAHIM	August 28, 1985
A. JOHN Vs. BHUMAGRA	September 12, 1985
A. VISVANATHA THEVAR Vs. COMMISSIONER OF WEALTH TAX	March 24, 1985
ABDUL WAHAB Vs. STATE	July 5, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTHERN LEATHER INDUSTRIES	November 7, 1985
ALAGARSAMY Vs. SELVAMANICKAM AMMAL	August 8, 1985
AMBROSE NADAR Vs. STATE OF TAMIL NADU	September 27, 1985
AMEENA BEGUM Vs. KALBALI BAIG MOSQUE RANIPET	September 27, 1985
ANANDAN Vs. K R LAKSHMANAN CHETTIAR	March 1, 1985
ANDIAPPAN Vs. STATE	March 5, 1985
ANGAPPA SPINNING MILLS Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND TMILNADU	October 29, 1985
ANIL G MERCHANT Vs. DIRECTOR OF REVENUE INTELLIGENCE MADRAS	March 7, 1985
ANNAI INDIRA LABOUR CONTRACT CO-OPERATIVE SOCIETY TIRUSOOLAM VILLAGE Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES SAIDAPET-600 015	September 4, 1985
ANNAMALAI AND OTHERS Vs. INSPECTOR C.B. (CID) VELLORE, NORTH ARCOT DISTRICT	August 13, 1985
APPAVOO NADAR Vs. CHELLIAN NADAR	April 18, 1985
ARUMUGHAM PILLAI Vs. A P ARULADUM PERUMAL PILLAI DIED	September 17, 1985
ASSISTANT COLLECTOR OF CENTRAL EXCISE ERODE Vs. YARN AND CLOTH PROCESSING CENTRE ERODE	August 20, 1985
ASSISTANT COLLECTOR OF CENTRAL EXCISE MADURAI Vs. MADURA COATS LIMITED	March 8, 1985
ASSISTANT COLLECTOR OF CUSTOMS PROSECUTION PREVENTIVE DEPARTMENT MADRAS Vs. DHARAM PAL JAIN	May 14, 1985
ASSISTANT COMMISSIONER OF URBAN LAND TAX EGMORE MADRAS Vs. PRESIDING OFFICER APPOINTED UNDER THE ACT II ASST JUDGE CITY CIVIL COURT MADRAS	November 25, 1985
ASSISTANT REGISTRAR OF COMPANIES Vs. SOUTHERN MACHINERY WORKS LIMITED	December 20, 1985
ASSOCIATED TRANSPORT (MADRAS) (P) LTD (BY OFFICIAL LIQUIDATOR) Vs. J VADIVALU AND OTHERS	November 1, 1985
ASSOCIATION Vs. STATE BANK OF INDIA OFFICERSCOMMISSIONER OF WEALTH TAX	February 26, 1985
ASSTT COLLECTOR OF CUSTOMS (PROSECUTION) PREVENTIVE DEPT Vs. DHARAMPAL JAIN	May 14, 1985
AUTHORISED OFFICER LAND REFORMS MAYURAM Vs. K V BALASUBRANAANIAM	December 2, 1985
AVANA NADAR (A.) (PROPRIETOR, AVANA NADAR OIL DEALER AND GENERAL MERCHANTS) Vs. UNION OF INDIA AND OTHERS	January 9, 1985
B BEEKAMCHAND SOWCAR Vs. M JAYARAMAN	February 8, 1985
B GOVINDARAJAN Vs. S MURUGANANDAM DIED	September 23, 1985
B K DASTUR Vs. N RAJARAM	March 20, 1985
B RAVINDRAN Vs. STATE	August 20, 1985
B SELVARAJ Vs. KAMAKSHI AMMAN DEVASTHANAM	November 4, 1985
B V MUNIRAJ Vs. CATHOLIC SYRIAN BANK LTD	September 23, 1985
BABU AND JALAPPA NAIDU Vs. STATE	March 28, 1985
BADRACHALAM Vs. STATE	July 23, 1985
BALAJI FINANCE CORPORATION Vs. R VENUGOPAL	January 25, 1985
BANK OF MADURA LIMITED Vs. L SETHU CHETTIAR	March 14, 1985
BANQUE FRANCAISE DU COMMERCE Vs. ELETHE RIADIS VASILIOUS AND ORS.	October 18, 1985
BASAVAYYA Vs. DASAPPA	August 14, 1985
BHARAT HEAVY ELECTRICAL LTD Vs. GOVERNMENT OF TAMILNADU	June 24, 1985
BHARATHI M PILLAI Vs. STATE OF TAMIL NADU	January 11, 1985
BUHARI HOTELS AND MOTELS P LIMITED Vs. PROVIDENT FUND INSPECTOR 5TH DIVISION MADRAS	April 4, 1985
C C NANJAPPA CHETTIAR Vs. S N KUPPUSWAMI CHETTIAR	March 21, 1985
C KAMATCHI AMMAL Vs. KATTABOMMAN TRANSPORT CORPN LTD	February 14, 1985
C N SIVASANKARAN NAIR Vs. V RAJENDRAN	January 8, 1985
C NATARAJAN Vs. GOVERNMENT OF TAMIL NADU	August 13, 1985
C. RAMANATHAN Vs. THE SENIOR REGIONAL MANAGER, FOOD CORPORATION OF INDIA MADRAS AND OTHERS	August 28, 1985
CENTRAL BOARD OF EXCISE AND CUSTOMS Vs. ASHOK LEYLAND	February 13, 1985
CHANDA PAINTS MADRAS LIMITED Vs. COMMERCIAL TAX OFFICER ROYAPETTAH ASSESSMENT CIRCLE MADRAS 5	February 26, 1985
CHETTIMAI C NANJAPPA CHETTIAR Vs. S M KUPPUSWAMI CHETTIAR	March 21, 1985
CHINNASAMY NAIDU Vs. ANSAVENI ATONAL	February 26, 1985
COIMBATORE PERIYAR DISTRICT MOTOR TRANSPORT MUNNETRA SANGAM Vs. SIVAKUMAR TRANSPORT TIRUPUR AND OTHERS	November 21, 1985
COLLECTOR OF CENTRAL EXCISE Vs. CHENNAI BOTTLING COMPANY	May 3, 1985
COLLECTOR OF MADRAS Vs. G LOGESWARA RAO	October 18, 1985
COMMISSIONER OF GIFT TAX Vs. NEELAMBAL RAMASWAMY DR MRS	November 18, 1985
COMMISSIONER OF INCOME TAX Vs. JEYA JOTHI AND CO	November 14, 1985
COMMISSIONER OF INCOME TAX Vs. SRIVINAYAGA PICTURES	December 3, 1985
COMMISSIONER OF INCOME TAX Vs. G D NAIDU LATE	November 28, 1985
COMMISSIONER OF INCOME TAX Vs. MADRAS MOTOR AND GENERAL INSURANCE COMPANY LIMITED	December 16, 1985
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE COMPANY LIMITED	December 16, 1985
COMMISSIONER OF INCOME TAX Vs. J K K SUNDARARAJAH	April 25, 1985
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LIMITED	April 8, 1985
COMMISSIONER OF INCOME TAX Vs. COPES VULCAN INC	February 25, 1985
COMMISSIONER OF INCOME TAX Vs. DECCAN SUGARS AND ABKHARI AND COMPANY LIMITED	February 26, 1985
COMMISSIONER OF INCOME TAX Vs. HACKBRIDGE HEWITTIC AND EASUN LIMITED	March 8, 1985
COMMISSIONER OF INCOME TAX Vs. T S HAJEE MOOSA AND COMPANY	March 8, 1985
COMMISSIONER OF INCOME TAX Vs. S BALASUBRAMANIAM	March 5, 1985
COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LIMITED	March 6, 1985
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA ROLLER FLOUR MILLS LIMITED	March 1, 1985
COMMISSIONER OF INCOME TAX Vs. VASANI AND COMPANY	March 14, 1985
COMMISSIONER OF INCOME TAX Vs. CHERAN TRANSPORT CORPORATION LIMITED	March 13, 1985
COMMISSIONER OF INCOME TAX Vs. BALMORE ESTATES PRIVATE LIMITED	March 13, 1985
COMMISSIONER OF INCOME TAX Vs. BINNY AND CO	March 21, 1985
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNAN N	March 18, 1985
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO	February 11, 1985
COMMISSIONER OF INCOME TAX Vs. LAKSHMI NARAYANAN SMT	January 7, 1985
COMMISSIONER OF INCOME TAX Vs. CHANDRA LITHO PRESS	January 29, 1985
COMMISSIONER OF INCOME TAX Vs. CHEMICAL AND PLASTICS INDIA LIMITED	January 21, 1985
COMMISSIONER OF WEALTH TAX Vs. ANANTHAKUMAR M K	March 19, 1985
COMMISSIONER OF WEALTH TAX Vs. K JAGADEESAN	November 25, 1985
COMMISSIONER OF WEALTH TAX Vs. KANAKARAJAN K	November 14, 1985
CONTROLLER OF ESTATE DUTY Vs. A V S P LIMITED	December 17, 1985
CONVEYOR EQUIPMENT COMPANY PRIVATE LIMITED Vs. UNION OF INDIA	April 10, 1985
COROMANDAL PRODORITE PRIVATE LIMITED Vs. GOVERNMENT OF INDIA	January 22, 1985
D APPAVOO PROP CHANDRA BUS SERVICE THANJAVUR Vs. REGIONAL COMMISSIONER PROVIDENT FUNDS	April 11, 1985
D JAYARAMAN Vs. STATE OF TAMIL NADU	February 4, 1985
D K JAVER Vs. STATE	January 22, 1985
D NARMPERUMAL Vs. STATE OF TAMIL NADU	August 30, 1985
D PADMANABHAN Vs. COMMISSIONER OF INCOME TAX	March 14, 1985
D RAJAGOPALAN Vs. UNION OF INDIA THE SALT COMMISSIONER	March 15, 1985
D SRINIVASALU Vs. K SURYA RAO	November 22, 1985
D VEDAGIRI Vs. STATE	March 1, 1985
DANIEL Vs. STATE OF TAMIL NADU	June 18, 1985
DELHI PROPERTIES AND BUILDING SOCIETY PVT LTD Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX EGMORE	February 11, 1985
DEPUTY SUPERINTENDENT OF POLICE, CRIME, BRANCH, C I D Vs. THIRU M KARUNANDHI	April 26, 1985
DEVARAJ GOYAL AND OTHERS Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE C.B.C.I.D., MADRAS-4	March 27, 1985
DHANASEKARAN Vs. MANORANJITHAMMAL	March 28, 1985
DHANRAJ Vs. STATE	March 28, 1985
DHANVEL Vs. STATE OF TAMIL NADU	February 7, 1985
DISTRICT COLLECTOR SALEM Vs. N PERIASAMI	April 17, 1985
DISTRICT FOREST OFFICER MADURAI NORTH DIVISION DINDIGUL Vs. R PALANIAMMAL	December 11, 1985
DOLLAR COMPANY MADRAS Vs. GOVERNMENT OF INDIA	August 6, 1985
DR. S. SHANMUGAM Vs. GOVT. OF TAMIL NADU AND OTHERS	April 2, 1985
E G ABDUL DAWOOD Vs. DIRECTOR OF INDUSTRIES AND COMMERCE	April 1, 1985
E MOHAMMED HUSSAIN Vs. F JAGBAR NACHIAR	February 1, 1985
ENFIELD INDIA LIMITED Vs. MINISTRY OF FINANCE NEW DELHI	January 9, 1985
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. INDUSTRIAL TRIBUNAL MADRAS	December 19, 1985
FATHIMUTHU Vs. GHOUSE AHMED MARACAYAR	December 29, 1985
FILM FEDERATION OF INDIA Vs. UNION OF INDIA	February 5, 1985
FIRST WEALTH-TAX OFFICER Vs. G K SHETTY	February 16, 1985
FOURTH INCOME-TAX OFFICER Vs. CANARA FINANCES	June 7, 1985
FR P M KURIAKOSE Vs. FR V THOMAS	October 14, 1985
G MOUNAGURUSWAMY Vs. AGRICULTURAL OFFICER INPUTS OFFICE OF THE ASSISTANT DIRECTOR OF AGRICULTURE KRISHNAMPALAYAM ROAD ERODE	March 8, 1985
G N RAJARAM Vs. MUKUNTHU N VENKATARAMA IYER	June 17, 1985
G R RADHAKRISHAAN Vs. AUTHORISED OFFICER LAND REFORMS KANCHEEPURAM	November 15, 1985
G RAMACHANDRAN Vs. GOVERNMENT OF TAMIL NADU PUBLIC WORKS	September 12, 1985
G S SAKTHIVEL Vs. STATE OF TAMIL NADU	February 6, 1985
G.N. RAJARAM Vs. MUKUNTHU N. VENKATARAMA IYER	June 7, 1985
GANESAN ALIAS VENKATA GANESAN ALIAS MISA GANESAN, DETENUE, CENTRAL PRISON, MADRAS Vs. STATE OF TAMIL NADU, REP. BY COMMISSIONER AND SECRETARY, PROHIBITION AND EXCISE DEPT, MADRAS,	July 2, 1985
GEMINI METAL WORKS Vs. UNION OF INDIA AND ORS.	April 25, 1985
GENERAL MANAGER INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. EXECUTIVE OFFICER TOWN PANCHAYAT NANDAMBAKKAM MADRAS 89	December 4, 1985
GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS AND ORS. Vs. D. BABU RAJENDRAN AND ANOTHER	June 26, 1985
GEORGE MAIJO AND CO VIZAG Vs. COMMISSIONER OF INCOME TAX	March 14, 1985
GEORGE NADAR Vs. STATE OF TAMIL NADU, REP BY COMMISSIONER AND SECRETARY, PROHIBITION AND EXCISE DEPT, MADRAS,	April 15, 1985
GNANAPRAKASAM Vs. REVENUE DIVISIONAL OFFICER CHIDAMBARAM	October 3, 1985
GOMATHI AMMAL DIED Vs. MADASAMY	January 31, 1985
GOVERNMENT OF INDIA Vs. ENGLISH ELECTRIC COMPANY OF INDIA LIMITED MADRAS	March 18, 1985
GOVERNMENT OF INDIA Vs. PREMA METAL WORKS MADRAS	December 19, 1985
GOVERNMENT OF TAMIL NADU Vs. P MANORANJAN	May 3, 1985
GOVINDARAJA VANNIAR Vs. THIRUSANGU VANNIAR	February 19, 1985
GOVINDASAMI MUDALIAR Vs. T PALANI MUDALIAR	July 26, 1985
GUNDALERI BUS SERVICE P LTD Vs. NARASIMHAN	April 20, 1985
HALLACARRY ESTATE Vs. AGRICULTURAL INCOME TAX OFFICER	July 8, 1985
HANY GUPTA Vs. MADRAS PORT TRUST	July 17, 1985
HARICHANDRAN Vs. STATE OF T N	October 3, 1985
HIDAYATHULLAH Vs. APPELLATE AUTHORITY RENT CONTROLLER III JUDGE	January 28, 1985
HINDUSTAN PETROLEUM CORPORATION, LTD., MADRAS (BY DEPUTY GENERAL MANAGER) Vs. THIRD ADDITIONAL LABOUR COURT, MADRAS, AND ANOTHER	August 26, 1985
IN RE: SETHU Vs. STATE	April 17, 1985
IN RE: SUBBAN ALIAS SUBBIAH Vs. STATE	August 6, 1985
INDERCHAND JAIN Vs. STATE OF TAMIL NADU	April 15, 1985
INDIAN DIVORCE ACT IV OF 1S69 S MANUEL SANTHARAJ Vs. JAYARANI	April 4, 1985
INDIAN PLYWOOD MANUFACTURING COMPANY Vs. BALARAMIAH CHETTY	June 28, 1985
INDIAN TEXTILES Vs. COMMISSIONER OF INCOME TAX	February 6, 1985
INDO FOREIGN TRADERS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 18, 1985
INDRE RAJATHI Vs. STATE OF TAMIL NADU	August 9, 1985
INSPECTOR OF CENTRAL EXCISE SIVAKASI Vs. S SORNAM	July 31, 1985
J ANTONY COSTA Vs. AUTHORISED OFFICER LAND REFORMS TIRUNELVELI	August 14, 1985
J D DEVADOSS DIED Vs. N SRIKANTIAH	October 9, 1985
J SAMPATH KUMAR Vs. SUBASHINI	November 20, 1985
JAGIR SINGH Vs. STATE	July 19, 1985
JANAKI Vs. PRABATH FINANCE	August 2, 1985
JENSEN ENTERPRISES Vs. COLLECTOR OF CUSTOMS COCHIN	February 18, 1985
JIVARAJ MOTILAL Vs. MARTHAKA PLASTIC INDUSTRIES	July 17, 1985
K APPA RAO AND OTHERS Vs. STATE BANK OF HYDERABAD	January 21, 1985
K CHINNAKANNAMMAL Vs. BIHARILAL S LULLA	June 17, 1985
K GOVINDASWAMI Vs. GOVT OF INDIA	November 6, 1985
K JANAKIRAMAN Vs. HAJEE ABDUL SATTAR	February 26, 1985
K JAYARAMAN Vs. INCOME TAX OFFICER	September 16, 1985
K M AMIR ABDUL KADER Vs. DY DIRECTOR ENFORCEMENT DIRECTORATE	February 12, 1985
K MOHIDEEN SAHIB Vs. ODRE SAMUEL	July 10, 1985
K NEELAKANTAN Vs. T K ADIMOOLAM	July 3, 1985
K P MARIMUTHU SINCE DECEASED RAMAYEE Vs. SUPERINTENDENT OF POLICE DHARMAPURI THE	July 24, 1985
K P SUBRAMANIAM Vs. ELUMALAI GRAMANI	January 9, 1985
K PERIAKALI POOSARI Vs. M PERIAKALI POOSARI	March 1, 1985
K PERIASWAMI Vs. RAJENDRAN	July 15, 1985
K RADHA Vs. COMMISSIONER OF POLICE MADRAS 600 008	January 30, 1985
K RAMACHANDRAN Vs. THANGAVEL PADAYACHI	August 6, 1985
K RAMRAJ Vs. NARASIMHA DASS GOUNDER	April 25, 1985
K SAMPATH KUMAR Vs. COMMISSIONER OF INCOME TAX	March 14, 1985
K SARASWATHI Vs. SPECIAL POLICE ESTABLISHMENT CENTRAL BUREAU OF INVESTIGATION MADRAS	March 5, 1985
K SARBOJI Vs. STATE OF TAMIL NADU	January 29, 1985
K SHEIK ADHAM SAHIB DIED Vs. A MARUTHAMUTHU PILLAI	December 13, 1985
K SUSHILA Vs. TAHSILDAR MYLAPORE MADRAS 4	April 26, 1985
K V KRISHNASWAMY NAIDU AND COMPANY Vs. COMMISSIONER OF INCOME TAX	December 16, 1985
K VISWANATHAN Vs. D SHANMUGHAM MUDALIAR	September 13, 1985
K. MOHIDEEN SAHIB Vs. THEODORE SAMUEL	July 10, 1985
K.N. KESAVAN Vs. COLLECTOR, CHENGALPATTU DISTRICT, KANCHIPURAM, AND OTHERS	December 11, 1985
K.N. SREENIVASAN Vs. S.I. PENNALURPET AND	April 24, 1985
KAMALA INDUSTRIAL UNIT, REPRESENTED BY ITS PROPRIETOR, J S RAMAMOORTHY Vs. STATE BANK OF INDIA REPRESENTED BY ITS MANAGER, SMALL INDUSTRIES BUSINESS DIVISION	July 23, 1985
KANNAPPAN Vs. ABBAS	July 26, 1985
KANYAKUMARI DISTRICT CO Vs. STATE OF TAMIL NADU AND ANOTHER	October 7, 1985
KATHA PILLAI Vs. TAMIL NADU STATE WAKF BOARD MADRAS	February 7, 1985
KATHA PILLAI Vs. TAMIL NADU STATE WAKF BOARD MADRAS	December 4, 1985
KATHAMUTHU Vs. BALAMMAL	October 4, 1985
KATHAMUTHU Vs. BALAMMAL	May 4, 1985
KAVERI ENGINEERING INDUSTRIES, LTD., TIRUCHIRAPALLI (BY CHAIRMAN) Vs. JOINT COMMISSIONER OF LABOUR AND ARBITRATOR	June 18, 1985
KISHAN GOPAL Vs. RAMNARAYAN BHATTAD	February 26, 1985
KODAIKANAL WATTLE BARK VYAPARIKAL SANGAM Vs. STATE OF TAMIL NADU	February 5, 1985
KRISHNA CHETTIAR Vs. SECY HARIJAN WELFARE DEPT GOVT OF T N	February 20, 1985
KUTUBUDDIN Vs. STATE	February 5, 1985
KWALITY DYES AND CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS MADURAI	December 16, 1985
L R RAJA Vs. SHA RIKHABDAS SURESH KUMAR	October 16, 1985
L WILLIAM Vs. CHURCH OF SOUTH INDIA	February 19, 1985
LAJJA BAI Vs. RAJAMANI	December 12, 1985
LAKSHMI Vs. POLICE COMMR EGMORE	July 9, 1985
LAKSHMI AMMAL Vs. SOUTHERN INDIA CENTRAL BENEFIT PRIVATE LTD	November 8, 1985
LAND COMMISSIONER BOARD OF REVENUE MADRAS 5 Vs. K RAMACHANDRAN ALIAS RAMACHANDRA KRISHNA KONAR	December 13, 1985
LILY THOMAS Vs. STATE	July 4, 1985
LUCAS TVS MADRAS Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS	December 18, 1985
M A ABDUL GANI MARICAR Vs. GOVERNMENT OF INDIA	October 7, 1985
M ABDUL SALAM NATIONAL STORES RAMANATHAPURAM Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE MADRAS 6	February 13, 1985
M AMBROSE Vs. STATE OF TAMIL NADU	April 15, 1985
M JASWANTRAJ Vs. GOVT OF TAMIL NADU	April 22, 1985
M M RUBBER CO LTD Vs. S NATARAJAN THE PRESIDING OFFICER LABOUR COURT	September 10, 1985
M MANI Vs. D RAMALINGAM	January 18, 1985
M MOHAN Vs. P G SHANKARAMOORTHY	March 1, 1985
M P SIRAJUDEEN Vs. M GANESAN	March 7, 1985
M SUBBAKANNU Vs. P L RAMANATHAN CHETTIAR	July 9, 1985
M SUNDARAMOORTHY Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE NEW DELHI	February 1, 1985
M SYED MYDEEN Vs. M S KHAJA MOHIDEEN	October 11, 1985
M THILAKAM Vs. M R RADHIKA	March 14, 1985
M.C. AGARWAL Vs. THE ASST. INSPECTOR OF LABOUR	April 16, 1985
MADHAV ALUMINIUM CONDUCTORS (P ) LTD Vs. INCOME-TAX OFFICER	November 21, 1985
MADRAS MEDICALS AND GENERAL SUPPLIERS Vs. STATE	January 8, 1985
MADRAS RUBBER FACTORY LIMITED MADRAS Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS	June 18, 1985
MADURA COATS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 7, 1985
MAGANBAI GALADA Vs. MOOL CHAND JAIN	December 6, 1985
MAHARAJA NADAR Vs. MUTHUKANI AMMAL	December 5, 1985
MANAGEMENT NAGAPATTINAM PERMANENT FUND LTD Vs. ASSISTANT COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER TAMIL NADU SHOPS AND ESTABLISHMENT ACT TIRUCHIRA PALLI	March 25, 1985
MANAGEMENT OF MADRAS GYMKHANA CLUB Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT	November 1, 1985
MANAGEMENT OF SUNDARAM MOTORS Vs. PRESIDING OFICER 2ND ADDDITIONAL LABOUR COURT	October 9, 1985
MANAGER RAJAPALAYAM MILLS LIMITED Vs. LABOUR COURT MADURAI	July 2, 1985
MANIAMMAL ALIAS RAJAMBAL Vs. MANGALAKSHMY	July 10, 1985
MARY Vs. STATE	December 3, 1985
MD YUSUFF Vs. STATE	October 7, 1985
MENA KAWAR Vs. CORPORATION OF MADRAS	December 16, 1985
METAL POWDER CO LTD Vs. STATE OF TAMIL NADU	February 5, 1985
METHALA BALARAMA VEETIL VANNATHAN VEETIL PATHOOTY UMMA PALLOR MAHE Vs. ADMINISTRATOR MAHE APPELLATE AUTHORITY UNDER MAHE LAND REFORMS ACT	February 7, 1985
MOHAMED MUSTAFA K A Vs. BAR COUNCIL OF TAMIL NADU	April 25, 1985
MOHANDHAS Vs. S MUNIYANDI	September 17, 1985
MOUNT METTUR PHARMACEUTICALS LTD Vs. SECOND ADDITIONAL LABOUR COURT MADRAS	January 10, 1985
MUNUSAMI MUDALIAR DIED Vs. THANIKAJALAM	December 10, 1985
MUTHUSAMY UDAYAR Vs. PICHAIAMMAL	March 21, 1985
N KANNAYIRAM Vs. KALLALAGAR DEVASTHANAM	June 22, 1985
N KESIA PILLAI Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	July 10, 1985
N KRISHNASWAMY MUDALIAR Vs. CONTROLLER AND AUTHORISED OFFICER OF BUILDINGS NORTH ARCOT FORT VELLORE	August 19, 1985
N R CHINNASAMY CHETTIAR Vs. STATE	February 12, 1985
N V PANCHAPAGASAN Vs. K SWAMINATHAN	January 8, 1985
N. KRISHNASWAMY MUDALIAR Vs. CONTROLLER AND AUTHORISED OFFICER OF BUILDINGS	August 18, 1985
NAGAPPAN Vs. VIJAYA VISALAKSHI	April 11, 1985
NAGARAJAN Vs. JINNAH SAHEB	February 20, 1985
NATARAJAN Vs. SARASWATHY	June 20, 1985
NATARAJAN Vs. SARASWATHY	June 25, 1985
NATHAMUNI GOUNDER AND JANARDHANAN Vs. STATE OF TAMILNADU	October 4, 1985
NELLAI METAL ROLLING MILLS P LTD Vs. SOUTHERN INDIA CENTRAL BENEFIT FUND P LTD	April 19, 1985
NEW SHANMUGHA TRADERS 48 EAST BOULEWARD ROAD TIRUCHI-8 Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL ADDL BENCH-20	April 29, 1985
OPERATIVE STORES LIMITED Vs. SOUTH INDIA VISCOSE CO REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	January 24, 1985
P C DAMODARAN Vs. REGIONAL MANAGER FOOD CORPORATION OF INDIA MADRAS 18	July 9, 1985
P DAMODARAN Vs. M VISWANATHAN	October 18, 1985
P DHANARAJ Vs. M CHELLAN NADAR	December 11, 1985
P GOVINDARJULU Vs. SUPERINTENDENT OF POLICE	August 23, 1985
P KALIAPPA GOUNDER Vs. MUTHUSWAMI MUDALIAR	April 2, 1985
P KAMAKSHI AMMA Vs. P VENKATESAN	April 8, 1985
P MAHAVEER CHAND Vs. UNION OF INDIA	April 25, 1985
P MANI Vs. STATE	April 10, 1985
P MARIAPPAN Vs. GOVERNMENT OF TAMIL NADU	June 18, 1985
P RADHAKRISHNAN Vs. V VENKATESWAMY	March 27, 1985
P THANDAVARAYAN Vs. Y L LAKSHMI AMMAL	April 25, 1985
P THANNEERMALAI CHETTIAR Vs. S J DHANRAJ	September 20, 1985
P V THYAGARAJ Vs. TAX RECOVERY OFFICER	February 28, 1985
P. SIVAPRAKASH, PROPRIETOR, PRECISION ASSOCIATES Vs. THE CHAIRMAN AND MG. DIRECTOR, THE ANDHRA PRADESH MINING CORPORATION LTD.	October 17, 1985
PACHAIAMMAL (DECEASED) AND ANR. Vs. SRI SARANGAPANISWAMI DEVASTHANAM KUMBAKONAM, REPRESENTED BY ITS EXECUTIVE OFFICER AND ANR.	July 5, 1985
PADMAVATHI RAMACHANDRAN Vs. THE STATE OF TAMIL NADU	July 23, 1985
PALANIAMMAL Vs. S. PERIASAMY AND ORS.	April 19, 1985
PALANIANDI Vs. LOGAMBAL	September 3, 1985
PALANISWAMI GOUNDER Vs. CHINNASWAMI GOUNDER	October 11, 1985
PANDI Vs. STATE	January 19, 1985
PAPPA ALIAS RAJABOOPATHY ANIMAL Vs. RAJAMMAL	September 19, 1985
PATTAMMAL Vs. PONNUSAMY UDAYAR	November 8, 1985
PAULINE FREDERICK Vs. V L NARAYANAN	September 25, 1985
PERIANAYAGASAMY MADRID Vs. THALI ARPOUDASAMY	October 3, 1985
PERIVALLAL Vs. RAJENDRAN AND KRISHNAN	January 29, 1985
PERUMAL Vs. JALAMUTHU	August 26, 1985
PHOOLA Vs. STATE REPRESENTED BY ITS SECRETARY TO GOVT. PROHIBITION AND EXCISE DEPT. MADRAS AND	April 8, 1985
POPE THE KING MATCH FACTORY A REGISTERED FIRM HAVING ITS FACTORY AT KAZHUGUMALAI AND PRINCIPAL PLACE OF BUSINESS AT KOVILPATTI Vs. THANGAMMAL MATCH WORKS ANUPPANKULAM	September 29, 1985
PREETHI CREATIONS Vs. T A P ENTERPRISES	March 26, 1985
PREM NAZIR Vs. COMMISSIONER OF INCOME TAX	April 8, 1985
PROGRO PHARMACEUTICALS P LTD Vs. DY REGISTRAR OF TRADE MARKS	October 16, 1985
PUSHPA IYENGER Vs. INDIAN AIRLINES CORPORATION	October 4, 1985
QUTUBBUDDIN SYED SHAH MOHAMMED BAKHER SAHIB Vs. HINDUSTAN PETROLIEUM CORPORATION LTD	December 20, 1985
R JANARDHANAN Vs. COMMISSIONER OF WEALTH TAX	December 2, 1985
R K SAMBANDAM CHETTIAR Vs. MARUDAMBAL	November 7, 1985
R KARUPPAN ADVOCATE NO 18 MURRAYS GATE ROAD ALWARPET MADRAS 18 Vs. GOVERNMENT OF INDIA	May 21, 1985
R L NARASIMHAN Vs. STATE	October 29, 1985
R L NARASIMHAN DECEASED OTHERS Vs. STATE OF TAMIL NADU	November 29, 1985
R M APPAVU CHETTIAR Vs. APPELLATE ASSISTANT COMMISSIONER CT	September 2, 1985
R M APPAVU CHETTIAR SONS 156 158 SOUTH AVANI MOOLA STREET MADURAI 625001 Vs. APPELLATE ASSISTANT COMMISIONER COMMERCIAL TAXES MADURAI SOUTH MADURAI	July 26, 1985
R MANJUNATH Vs. INDIAN INSTITUTE OF TECHNOLOGY	October 7, 1985
R RAJAN Vs. STATE OF TAMIL NADU	June 25, 1985
R VENKATASWAMI NAIDU Vs. SOUTH INDIA VISCOSE LTD	January 8, 1985
RAJA Vs. STATE	April 16, 1985
RAJA PONNUTHAMBI Vs. K AUGUSTINE	February 3, 1985
RAJAH D V SEETHARAMAYYA BAHADUR Vs. ASST COMMR U L T MADRAS	April 26, 1985
RAJAMANI Vs. MOHANRAJ	April 25, 1985
RAJAMANI Vs. STATE OF TAMIL NADU REP	April 1, 1985
RAJARTHINAM (M.) Vs. CASTROL, LTD. MADRAS AND ANOTHER	June 19, 1985
RAJATHI RAJASINGH Vs. ALUMINIUM PRODUCTS CORPN	December 18, 1985
RAJEEVI AMMAL Vs. M M SWAMY NAIDU	March 1, 1985
RAJESWARI Vs. BALUCHAMY	July 19, 1985
RAM SEETA EDUCATIONAL TRUST SALEM Vs. SWARNAPURI CO OPERATIVE HOUSE BUILDING SOCIETY LTD	October 28, 1985
RAMAKRISHNA INDUSTRIES PRIVATE LIMITED Vs. P R RAMAKRISHNAN	July 9, 1985
RAMASAMI Vs. SRINIVASAN	April 19, 1985
RAMASWAMI GOUNDER AND MURUGAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, (RURAL) COIMBATORE	August 13, 1985
RAMU CHETTIAR Vs. B R GOVINDARAJULU	August 7, 1985
RASU PILLAI Vs. ADDL TAHSILDAR MAYILADUTHURAI	July 9, 1985
RATNAVELSWAMY Vs. BANK OF THANJAVUR LTD	October 17, 1985
RAVANAIYA REDDY Vs. BALAIYA, SUB INSPECTOR OF POLICE, JOLARPETTAI LOCAL POLICE STATION, JOLARPETTAI, NORTH ARCOT	February 5, 1985
RAVEE MALHOTRA Vs. VIJAYARAGHAVALU NAIDU	November 1, 1985
RAVI Vs. STATE	February 15, 1985
RAVI LUBRICATION Vs. STATE OF TAMIL NADU	August 7, 1985
S BALASUBRAMANIAM Vs. SHAMSU THALREEZ	February 13, 1985
S DHARMAR Vs. STATE	July 24, 1985
S FLORANCE KASTURBAI ALIAS KASTURI SAKKAIN Vs. FATIMA COLLEGE MADURAI	February 21, 1985
S GOPALAN Vs. STATE OF TAMIL NADU	March 29, 1985
S MAHADEVAN Vs. S BALASUNDARAM	March 29, 1985
S MUTHAN Vs. SRINIVASAN SERVAI	October 8, 1985
S MUTHUMANICAKAM Vs. STATE	August 20, 1985
S NAMASIVAYAM Vs. GOVT OF TAMIL NADU	October 31, 1985
S SAMUEL NADAR Vs. ST K VR VEERAPPA CHETTIAR	September 12, 1985
S SELVAVINAYAGAM Vs. STATE OF TAMIL NADU	November 10, 1985
S THANIKODI Vs. RAMUTHAYEE	February 11, 1985
S VARADARAJAN Vs. SPECIAL OFFICER T U C S LTD	May 14, 1985
S. MANUEL SANTHARAJ Vs. MRS. JAYARANI	April 4, 1985
S. NARAYANAN AND OTHERS Vs. CENTURY FLOUR MILLS LTD. AND OTHERS	April 29, 1985
SAKUNTHALA AMMAL Vs. INDIRA DYE WORKS	November 22, 1985
SAMPATH RAJ PARTNER OF VIJAY COMPANY MADRAS Vs. STATE OF TAMIL NADU	September 13, 1985
SAMUTHIRAM AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE, VIKRAMASINGAPURAM POLICE STATION	June 26, 1985
SANGU CHAKRA HOTELS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	January 21, 1985
SANKARAN Vs. THE FOOD INSPECTOR-X DIVISION, TIRUCHIRAPALLI MUNICIPALITY, TIRUCHIRAPALLI	January 22, 1985
SARASWATHI Vs. STATE OF TAMIL NADU REP. BY THE COMMISSIONER AND SECRETARY, PROHIBITION AND EXCISE DEPT., MADRAS,	June 22, 1985
SATISH VISHANJI FATNANI Vs. MOHANLAL DUNGARMAL FUTNANI	May 3, 1985
SEERANGAMAL DIED Vs. E B VENKATSUBRAMANIAN	November 29, 1985
SELVAMANI Vs. KULANDAIVELU	January 30, 1985
SENAPATHY THEVAR Vs. STATE BY INCEPECTOR OF POLICE, PUDUKOTTAI	April 4, 1985
SESHASAYEE PAPER AND BOARDS LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER	March 4, 1985
SHANMUGHAVEL CHETTIAR Vs. RAMKUMAR GINNING FIRM	December 18, 1985
SILVER CLOUD TEA FACTORY Vs. UNION OF INDIA	September 23, 1985
SIVASSBRAMANIAM ALIAS KANDASWAMI Vs. MOHIDEEN PITCHAI	August 29, 1985
SOCIETY OF SACRED TRANSFIGURATION Vs. M S N P THILAGA MOORTHI	November 22, 1985
SOMU Vs. STATE	January 8, 1985
SOUNDARARAJAN Vs. SAYEE FINANCE	January 11, 1985
SOUTH INDIA VISCOSE CO-OPERATIVE STORES LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE	January 24, 1985
SREE MURUGAN FINANCING CORPORATION CHIT PROMOTERS AND FINANCIERS Vs. STATE OF TAMIL NADU REPTD BY THE SECRETARY TO GOVERNMENT COMMERCIAL TAXES, AND RELIGIOUS ENDOWMENTS DEPARTMENT FORT ST GEORGE	March 20, 1985
SRI LAKSHMI Vs. MUTHUVEERAN CHETTIAR	July 17, 1985
STANDARD BATTERIES LIMITED Vs. GOVERNMENT OF INDIA	December 4, 1985
STANDARD ELECTRIC APPLIANCES TUTICORIN Vs. SUPERINTENDENT OF CENTRAL EXCISE TIRUNELVELI	July 16, 1985
STATE Vs. VEERAPILLAI	July 5, 1985
STATE Vs. SANGHVI SUGRAJ	May 15, 1985
STATE Vs. VIJAYAN	June 26, 1985
STATE Vs. ARUMAINAYAGAM	April 8, 1985
STATE Vs. KAMALA BAKSUBRAMANIAN	April 9, 1985
STATE Vs. SUBRAMANIAM	January 9, 1985
STATE Vs. RAJPAL AGARWAL	January 8, 1985
STATE Vs. DHANAPAL	April 1, 1985
STATE (BY PUBLIC PROSECUTOR) Vs. P. SIVARAMA REDDY AND OTHERS	March 6, 1985
STATE BANK OF INDIA OFFICERS ASSOCIATION Vs. COMMISSIONER OF WEALTH TAX	February 26, 1985
STATE BY PUBLIC PROSECUTOR Vs. KARUPPIAH	January 22, 1985
STATE BY PUBLIC PROSECUTOR Vs. RAGOTHAMAN	June 24, 1985
STATE BY PUBLIC PROSECUTOR Vs. A. SUBRAMANIAN CHETTIAR	December 16, 1985
STATE BY PUBLIC PROSECUTOR Vs. RAJENDRAN	February 5, 1985
STATE BY PUBLIC PROSECUTOR Vs. DURAISAMY AND RAMAKRISHNAN	March 21, 1985
STATE BY PUBLIC PROSECUTOR Vs. SUBBIAN CHETTIAR AND SHANMUGHAM	January 21, 1985
STATE BY PUBLIC PROSECUTOR Vs. KALYANA SUNDARAM	March 25, 1985
STATE OF TAMIL NADU Vs. VENUS TRADING COMPANY	March 1, 1985
STATE OF TAMIL NADU Vs. STATE TRADING CORPORATION OF INDIA LIMITED	January 24, 1985
STATE OF TAMIL NADU Vs. N F VEERARAGHAVAN	January 22, 1985
STATE OF TAMIL NADU Vs. EAST COAST CONSTRUCTIONS AND INDUSTRIES	February 11, 1985
STATE OF TAMIL NADU Vs. P T C SANGHVI AND CO	February 5, 1985
STATE OF TAMIL NADU Vs. A R DURAISAMY CHETTIAR	February 5, 1985
STATE OF TAMIL NADU Vs. K SUBRAMANIAN	November 19, 1985
STATE OF TAMIL NADU REPRESENTED BY THE ASSISTANT SECRETARY, BOARD OF REVENUE (L REFS) Vs. C CHANDRA MOHAN	November 5, 1985
SUBBA NAICKER Vs. DURAI RAJ	March 21, 1985
SUBRAMANIAM (V.) Vs. DISTRICT KHADI AND VILLAGE INDUSTRIES OFFICER, CUDDALORE, AND OTHERS	November 4, 1985
SUBRAMANIAN Vs. STATE	February 18, 1985
SUKHIRTHAMMAL Vs. SUBRAMANIAN	January 11, 1985
SUNDARAM Vs. JOTHI BAI	January 8, 1985
SURAJMAL LALLUBHAI AND COMPANY EXPORTS MADRAS PRIVATE LIMITED BOMBAY Vs. INSPECTOR OF POLICE BOMBAY	July 23, 1985
SYED MOHIDEEN Vs. GOVT OF TAMIL NADU	October 26, 1985
T MARIAPPAN Vs. COMMISSIONER PROHIBITION AND EXCISE MADRAS	June 18, 1985
T S V HARI Vs. UNIVERSITY OF MADRAS	December 4, 1985
T SEETHA Vs. INCOME-TAX OFFICER	October 17, 1985
T T SIVASHANMUGHAM Vs. REGISTRAR OF CO OPERATIVE SOCIETIES MADRAS 5	September 11, 1985
T V DURAIRAJULU NAIDU Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT MADRAS	April 12, 1985
T.R. KARUNAKARAN AND BROTHERS AND ANR. Vs. STATE OF TAMIL NADU BY ASSISTANT COMMISSIONER, URBAN LAND TAX AND ANR.	July 10, 1985
T.R. RAJAKUMARI Vs. THE COMMISSIONER OF POLICE AND ANR.	October 9, 1985
TAHSILDAR SOUTH WEST MADRAS 32 Vs. LALITH FINANCE CORPORATION	November 20, 1985
TAMIL NADU GOVERNMENT OFFICIALS UNION MANAPARAI Vs. GOVERNMENT OF TAMIL NADU	January 31, 1985
TAMILNADU CO-OPERATIVE MILK PRODUCERS Vs. TAMILNADU DAIRY DEVELOPMENT CORPORATION	February 6, 1985
THANGAPANDIA THEVAR Vs. STATE	July 18, 1985
THATHI ARUL Vs. STATE	August 12, 1985
THAVASIAPPA GOUNDER Vs. A C NARAYANASWAMY	February 26, 1985
THE MADRAS VANASPATHI LIMITED Vs. S.V. CHANDRAPANDIAN AND ORS.	May 13, 1985
THOMAS Vs. SRIRAMULU CHETTIAR	March 19, 1985
THULASIAMMAL Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA	February 15, 1985
THULUKKA CHOODAMANI MARIAMMAN TEMPLE Vs. SUBRAMANIA PANDARAM	October 16, 1985
TIRUPPUR COTTON SPG WVG MILLS LTD Vs. KHIMJI POONJA AND CO	April 24, 1985
TR DEIVANAI ACHI PETITIONING Vs. K S D RADHAKRISHNAN SOLE PROPRIETOR PREMA COFFEE WORKS MADRAS 4	January 28, 1985
UKCHAND RANKA Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	November 5, 1985
UNION LEATHER COMPANY Vs. JOINT COMMERCIAL TAX OFFICER PERIAMET ASSESSMENT CIRCLE MADRAS	July 4, 1985
UNION OF INDIA Vs. THIRU THANGAVELU PILLAI DIED ALIAS KANGU PILLAI	June 18, 1985
UNION OF INDIA Vs. RAJS CONTINENTAL EXPORTS PRIVATE LIMITED	June 28, 1985
UNION OF INDIA Vs. DECCAN SUGAR AND ABKARI COMPANY LIMITED MADRAS	August 13, 1985
UNION OF INDIA Vs. ARUNA SUGARS LIMITED	August 12, 1985
UNION OF INDIA Vs. K H ABDUL MAJEED	January 17, 1985
UNION OF INDIA Vs. T S R AND COMPANY	March 13, 1985
UNION OF INDIA Vs. ANGLO FRENCH TEXTILES LIMITED	February 25, 1985
UNION OF INDIA Vs. S S M BROS PRIVATE LIMITED	March 8, 1985
V GOVINDARAJULU Vs. GOVERNMENT OF TAMIL NADU	January 7, 1985
V K EALAYALWAR Vs. ASSISTANT COMMISSIONER URBAN LAND TAX SALEM	March 1, 1985
V M RAO Vs. RAJESWARI RAMAKRISHNAN	August 2, 1985
V MATHIALAGAN Vs. GOVERNMENT OF TAMIL NADU	July 16, 1985
V MUTHIAH PILLAI Vs. VEDAMBAL	March 26, 1985
V PRASAD Vs. STATE BANK OF INDIA COIMBATORE	October 9, 1985
V R RANGANATHAN Vs. STATE	March 18, 1985
V RAJENDRAN Vs. L P ARUNMUGAM	November 22, 1985
V RAMALINGAM Vs. GOVERNMENT OF INDIA	February 7, 1985
V SAVARIMUTHU Vs. SPL DIRECTOR OF ENFORCEMENT	August 22, 1985
V. THANGARAJ, Vs. KRISHNASAMY IYER	December 9, 1985
VASU GENERAL TRADERS Vs. STATE OF TAMIL NADU	January 7, 1985
VELAYUTHAM Vs. STATE	July 9, 1985
VENKATARAJ Vs. STATE	April 10, 1985
VENKATARAMANA DISPENSARY AND AYURVEDIC Vs. UNION OF INDIA	January 9, 1985
VICTOR RAJ Vs. STATE	December 5, 1985
VIJAYA KUMAR Vs. STATE INSPECTOR OF POLICE	October 14, 1985
VIJAYALAKSHMI MINERALS TRADING CO Vs. UNION OF INDIA	October 30, 1985
VIKRAMA ENGINEERING COMPANY Vs. STATE OF TAMIL NADU	March 1, 1985
Y RANGANATHAN Vs. P L N GUPTA	January 19, 1985

Year 1985 of HIGH COURT OF MADRAS

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address