REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ARULANANDAN Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	August 13, 1983
A BRAHMARAJ Vs. SIVAKUMAR SPINNING MILLS P LTD	April 13, 1983
A DOSS AROCKIANATHAN Vs. S RITA	April 15, 1983
A GANAPATHI Vs. NATARAJAN	July 29, 1983
A GANESAN Vs. AMARAVATHIAMMAL	July 6, 1983
A S K RAMASAMY NADAR Vs. STATE OF TAMIL NADU	July 19, 1983
A S P AIYAR Vs. RESERVE BANK OF INDIACALCUTTA	February 9, 1983
A SHANMUGHAM CHETTY Vs. COMMISSIONER OF INCOME TAX	December 14, 1983
A SOUNDARAPANDIAN Vs. STATE OF TAMIL NADU	August 31, 1983
A VELLANAI PANDIAN Vs. COLLECTOR AND DISTRICT MAGISTRATE OF TIRUNELVELI DIST	August 12, 1983
A VISWANATHA THEVAR Vs. COMMISSIONER OF WEALTH TAX	March 24, 1983
A. RAMACHANDRA PILLAI Vs. VALLIAMMAL (DIED)	March 1, 1983
ABDUL RASHEED Vs. SYED	November 11, 1983
ABIRAMI Vs. MATHINAN AND ANR	December 12, 1983
ADDISON PAINTS AND CHEMICALS LIMITED Vs. STATE OF TAMIL NADU	December 20, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PANDIAN PLANTATIONS	March 8, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOOSA M V	April 15, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VAIDYANATHAN N	January 17, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. N VAIDYANATHAN	January 17, 1983
AMBIKA CASTING INDUSTRIAL WORKS Vs. STATE OF TAMIL NADU	June 30, 1983
AMIRKHAN Vs. GHOUSE KHAN	April 29, 1983
AMURTANJAN LTD. AND AMRUTANJAN LIMITED Vs. METHA UNANI PHARMACY AND CO. HARIKISHANDAS HIRALAL	October 30, 1983
ANANDA TIMBER DEPOT Vs. COMMISSIONER BOARD OF REVENUE COMMERCIAL TAXES CHEPAUK MADRAS	March 30, 1983
ANDHRA MARINE EXPORTS P LTD Vs. P RADHAKRISHNAN	March 8, 1983
ANGAMUTHAMMAL Vs. K V MUTHU	June 28, 1983
ARCOT MILLS LIMITED Vs. STATE OF TAMIL NADU	January 17, 1983
ARUNACHALAM Vs. KESAVAN CHETTIAR	January 21, 1983
ARUNACHALAM M V Vs. COMMISSIONER OF INCOME TAX	July 26, 1983
ASSOCIATED TRADERS Vs. M A ABDUL HAMEED	June 20, 1983
ASSOCIATED TRADERS AND ENGINEERS LTD Vs. ALAMELU AMMAL	July 11, 1983
ASST COLLECTOR OF CENTRAL EXCISE PREVENTIVE Vs. V KRISHNAMURTHY	April 30, 1983
AUTONOMUS ST JOSEPHÏ¿½S COLLEGE SOCIETY Vs. DIRECTOR OF COLLEGIATE EDUCATION MADRAS 6	February 22, 1983
AYYA NAIDU P DECD Vs. COMMISSIONER OF GIFT TAX	July 29, 1983
B GOPALAKRISHNAN Vs. INDIAN POTASH LTD	February 4, 1983
B RAMA SUBBA REDDI Vs. P SUBBAYYAMMA	August 16, 1983
BAKUL CASHEW COMPANY Vs. UNION OF INDIA	April 8, 1983
BASHEER AHMED Vs. SUMATHI AND ANR.	April 30, 1983
BASKARAN AND OTHERS Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE, VIKRAVANDI	October 4, 1983
BENGAL BEHAR CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF TAMIL NADU	February 9, 1983
BEST AND CROMPTON ENGINEERING LTD Vs. P S JAGDEESAN	October 7, 1983
BHARAT MATCH WORKS VANARAMURTHI Vs. UNION OF INDIA	August 30, 1983
BHARATH PRINTERS Vs. SECOND INCOME-TAX OFFICER	March 30, 1983
BLUE STAR LIMITED Vs. STATE OF TAMIL NADU	February 21, 1983
BRINDA MUTHUSWAMI Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION	March 1, 1983
BRITANNIA BISCUIT CO LTD Vs. ASST COMMISSIONER OF LABOUR HQ MADRAS AND	December 8, 1983
C H KESAVA RAO Vs. COMMISSIONER OF INCOME TAX	January 20, 1983
C K R C N K R ADHAPPA CHETTIAR Vs. R M MEENAKSHI ACHI	February 22, 1983
C NAGARAJAN Vs. STATE	July 19, 1983
C V GEORGE AND COMPANY Vs. MARSHALL SONS MANUFACTURING LTD	February 8, 1983
C VADIAPPAU Vs. STATE OF TAMIL NADU	September 2, 1983
CARBORANDUM UNIVERSAL LIMITED Vs. COMMISSIONER OF INCOME TAX	November 29, 1983
CENTRE FOR ACTION OF LAW Vs. STATE OF TAMIL NADU	April 28, 1983
CHEMPLAST EMPLOYEES UNION RAM NAGAR METTUR DAM 636403 Vs. APPELLATE AUTHORITY UNDER THE INDUSTRIAL EMPLOYMENT STANDING	January 21, 1983
CHETTINAD CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 8, 1983
CHINNASAMY Vs. STATE OF TAMIL NADU	January 3, 1983
CHINNASWAMY Vs. STATE	August 8, 1983
COIMBATORE COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 12, 1983
COIMBATORE PERIYAR MAVATTA DRAVIDA PANCHALAI THOZHILAR MUNNETRA SANGAM LPF Vs. STATE OF TAMIL NADU	August 12, 1983
COMMISSIONER OF GIFT TAX Vs. M RADHAKRISHNA GADE RAO	January 17, 1983
COMMISSIONER OF GIFT TAX Vs. YATESHWARI SARADAPRIYA	February 15, 1983
COMMISSIONER OF GIFT TAX Vs. VIJI S	June 27, 1983
COMMISSIONER OF GIFT TAX TAMIL NADU II Vs. S VIJI	June 27, 1983
COMMISSIONER OF INCOME TAX Vs. RAJAMANICKAM S A	June 29, 1983
COMMISSIONER OF INCOME TAX Vs. K S M GURUSWAMY NADAR AND SONS	June 20, 1983
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI RAJENDRAN	June 20, 1983
COMMISSIONER OF INCOME TAX Vs. GANESAR INDUSTRIES	June 20, 1983
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN PHOTOGRAPHIC AND ALLIED TRADES ASSN	July 6, 1983
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LTD	July 5, 1983
COMMISSIONER OF INCOME TAX Vs. NELSON AND COMPANY	June 27, 1983
COMMISSIONER OF INCOME TAX Vs. NARAYANASWAMI NAICKER R AND SONS	July 4, 1983
COMMISSIONER OF INCOME TAX Vs. BUHARI SONS PRIVATE LIMITED	April 27, 1983
COMMISSIONER OF INCOME TAX Vs. SITHAN CHETTY R SONS	June 13, 1983
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED	June 15, 1983
COMMISSIONER OF INCOME TAX Vs. COLOMBO STORES	June 16, 1983
COMMISSIONER OF INCOME TAX Vs. L G BALAKRISHNA AND BROS LIMITED	April 11, 1983
COMMISSIONER OF INCOME TAX Vs. T M B MOHAMED ABDUL KHADER	April 5, 1983
COMMISSIONER OF INCOME TAX Vs. CHELLIAH V S	April 6, 1983
COMMISSIONER OF INCOME TAX Vs. LUCAS TVS LIMITED	April 20, 1983
COMMISSIONER OF INCOME TAX Vs. RAMASWAMY P N	March 24, 1983
COMMISSIONER OF INCOME TAX Vs. SALEM CO OPERATIVE SPINNING MILLS LIMITED	March 24, 1983
COMMISSIONER OF INCOME TAX Vs. RAVANAPPA CHETTY C V	March 28, 1983
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED	April 4, 1983
COMMISSIONER OF INCOME TAX Vs. B D GOENKA	April 4, 1983
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU CO OPERATIVE MARKETING FEDERATION LIMITED	April 5, 1983
COMMISSIONER OF INCOME TAX Vs. SOUTHERN SWITCHGEAR LIMITED	March 29, 1983
COMMISSIONER OF INCOME TAX Vs. BALASUBRAMANIAM S	February 4, 1983
COMMISSIONER OF INCOME TAX Vs. UTTAMA REDDY M	February 8, 1983
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNA RAO K	February 7, 1983
COMMISSIONER OF INCOME TAX Vs. NAGAMANICKAM CHETTIAR K T S	February 22, 1983
COMMISSIONER OF INCOME TAX Vs. CHIDAMBARAM M A	February 28, 1983
COMMISSIONER OF INCOME TAX Vs. DOMINT WORKS GMBH	February 28, 1983
COMMISSIONER OF INCOME TAX Vs. CHAGANLAL KAILAS AND CO	March 4, 1983
COMMISSIONER OF INCOME TAX Vs. NATIONAL PALAYACOT COMPANY	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. T V S AND SONS LIMITED	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. MARIAPPA GOUNDER P	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. J K A RAJAPPA CHETTIAR	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. EIMCO K C PRIVATE LIMITED	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. KRISHNAMURTHY S	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. S KRISHNAMURTHY	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. PEIRCE LESLIE AND COMPANY LIMITED	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. R R PICTURES	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. MADRAS ELECTRICAL CONDUCTORS P LIMITED	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. MUTHUKARUPPAN CHETTIAR M K KR	January 19, 1983
COMMISSIONER OF INCOME TAX Vs. MC DOWELL AND COMPANY LIMITED	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. MEHBOOB KHAN ESTATE OF LATE S	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. CROMPTON ENGINEERING CO PRIVATE LIMITED	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. BAJRAJ TEXTILES MILLS LIMITED	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. EXPRESS NEWSPAPERS PRIVATE LIMITED	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. ESTATE OF LATE S MEHBOOB KHAN	January 17, 1983
COMMISSIONER OF INCOME TAX Vs. VASAN PUBLICATIONS PRIVATE LIMITED	January 21, 1983
COMMISSIONER OF INCOME TAX Vs. KRISHNAVENI AMMAL	January 27, 1983
COMMISSIONER OF INCOME TAX Vs. C V SOUNDARARAJAN	August 10, 1983
COMMISSIONER OF INCOME TAX Vs. RAMASWAMY M	July 27, 1983
COMMISSIONER OF INCOME TAX Vs. LUCAS TVS LIMITED	August 1, 1983
COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LIMITED	August 3, 1983
COMMISSIONER OF INCOME TAX Vs. MYSORE PREMIER METAL FACTORY	August 8, 1983
COMMISSIONER OF INCOME TAX Vs. TANJORE PERMANENT BANK LIMITED	July 20, 1983
COMMISSIONER OF INCOME TAX Vs. PRANCHAND BHANDARI	July 14, 1983
COMMISSIONER OF INCOME TAX Vs. RUKMANI MILLS LIMITED	July 19, 1983
COMMISSIONER OF INCOME TAX Vs. PALANIAPPA ENTERPRISES	August 30, 1983
COMMISSIONER OF INCOME TAX Vs. METAL POWDER COMPANY LIMITED	August 22, 1983
COMMISSIONER OF INCOME TAX Vs. INVESTMENT AND COMMERCIAL CORPORATION P LIMITED	August 22, 1983
COMMISSIONER OF INCOME TAX Vs. MADRAS MOTORS P LIMITED	August 19, 1983
COMMISSIONER OF INCOME TAX Vs. SARADA BINDING WORKS	August 30, 1983
COMMISSIONER OF INCOME TAX Vs. KASTURI AND SONS LIMITED	September 7, 1983
COMMISSIONER OF INCOME TAX Vs. T N KRISHNASWAMI	September 7, 1983
COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILISERS LIMITED	September 7, 1983
COMMISSIONER OF INCOME TAX Vs. KALPANA THEATRES	September 12, 1983
COMMISSIONER OF INCOME TAX Vs. RAMBAL P LIMITED	October 18, 1983
COMMISSIONER OF INCOME TAX Vs. BLUE MOUNTAIN ESTATES AND INDUSTRIES LIMITED	October 19, 1983
COMMISSIONER OF INCOME TAX Vs. INDIA MOTOR PARTS AND ACCESSORIES LIMITED	October 19, 1983
COMMISSIONER OF INCOME TAX Vs. DEVI EDUCATIONAL INSTITUTION	October 3, 1983
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LTD	October 4, 1983
COMMISSIONER OF INCOME TAX Vs. TIBRUZ MUSTAFA BILGEN	October 5, 1983
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES P LIMITED	October 6, 1983
COMMISSIONER OF INCOME TAX Vs. KAMARAJA PANDIAN S	September 19, 1983
COMMISSIONER OF INCOME TAX Vs. GORDON WOODROFFE AND CO MADRAS PRIVATE LIMITED	September 19, 1983
COMMISSIONER OF INCOME TAX Vs. RAJAN E V	September 28, 1983
COMMISSIONER OF INCOME TAX Vs. NAGAPPA TRADING CORPORATION	December 12, 1983
COMMISSIONER OF INCOME TAX Vs. MARIAPPA MUTHIRIYAR AND SONS	December 7, 1983
COMMISSIONER OF INCOME TAX Vs. S S M SIZING CENTRE	December 5, 1983
COMMISSIONER OF INCOME TAX Vs. SUNDARAM FINANCE PRIVATE LIMITED	December 23, 1983
COMMISSIONER OF INCOME TAX Vs. VEECUMSEE	December 13, 1983
COMMISSIONER OF INCOME TAX Vs. SURENDRA MANILAL MEHTA	December 13, 1983
COMMISSIONER OF INCOME TAX Vs. NELLAI MURASU PRIVATE LIMITED	December 14, 1983
COMMISSIONER OF INCOME TAX Vs. MENON M S	December 20, 1983
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TEXTILES	November 28, 1983
COMMISSIONER OF INCOME TAX Vs. TAMIL MURASU PUBLISHERS PRIVATE LIMITED	November 30, 1983
COMMISSIONER OF INCOME TAX Vs. NARAYANASWAMY T	November 14, 1983
COMMISSIONER OF INCOME TAX Vs. ARASAN AND COMPANY	November 14, 1983
COMMISSIONER OF INCOME TAX Vs. PIERCE LESLIE AND CO LTD	November 21, 1983
COMMISSIONER OF INCOME TAX Vs. M A MURUGAPPAN	November 21, 1983
COMMISSIONER OF INCOME TAX Vs. ALAGAPPAN M R	November 21, 1983
COMMISSIONER OF INCOME TAX Vs. SUJANI TEXTILES P LIMITED	October 19, 1983
COMMISSIONER OF INCOME TAX Vs. NORTH ARCOT DISTRICT CO OPERATIVE SPINNING MILLS LIMITED	October 20, 1983
COMMISSIONER OF INCOME TAX Vs. CHELPARK COMPANY LIMITED	October 21, 1983
COMMISSIONER OF INCOME TAX Vs. INDIAN TEXTILE PAPER TUBE COMPANY LIMITED	October 25, 1983
COMMISSIONER OF INCOME TAX Vs. P S S SOMASUNDARAM CHETTIAR	October 26, 1983
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR	November 1, 1983
COMMISSIONER OF INCOME TAX Vs. AGASTYAR TRUST	November 1, 1983
COMMISSIONER OF INCOME TAX Vs. INDIA SILK HOUSE	November 7, 1983
COMMISSIONER OF INCOME TAX Vs. BIMETAL BEARINGS LIMITED	November 8, 1983
COMMISSIONER OF INCOME TAX Vs. SUNDARAM FASTNERS LIMITED	November 8, 1983
COMMISSIONER OF INCOME TAX Vs. EXPRESS NEWSPAPERS PRIVATE LIMITED	November 9, 1983
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI BANKERS	November 9, 1983
COMMISSIONER OF INCOME TAX CENTRAL I Vs. R NARAYANASWAMI NAICKER AND SONS	July 4, 1983
COMMISSIONER OF INCOME TAX MADURAI Vs. M RAMASWAMY	March 27, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. S A RAJAMANICKAM	June 29, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. M A CHIDAMBARAM	February 28, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. M UTTAMA REDDY	February 8, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. S BALASUBRAMANIAM	February 4, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. K BALAKRISHNA RAO	February 7, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. E V RAJAN	September 28, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU I V BIMETAL BEARINGS LIMITED Vs. PARAMAKALYANI EDUCATION SOCIETY	November 8, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU II Vs. K T S NAGAMANICKAM CHETTIAR	February 22, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU III Vs. P N RAMASWAMY	March 24, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. V S DEMPO AND COMPANY LIMITED	April 6, 1983
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. M K K R MUTHUKARUPPAN CHETTIAR	January 19, 1983
COMMISSIONER OF INCOME TAX TAMIL-NADU Vs. P MARIAPPA GOUNDER	January 17, 1983
COMMISSIONER OF INCOME-TAX, TAMIL NADU-II Vs. MADRAS RUBBER FACTORY LIMITED	March 5, 1983
COMMISSIONER OF INCOME-TAX, TAMIL NADU-II, MADRAS Vs. TANJORE PERMANENT BANK LIMITED	March 20, 1983
COMMISSIONER OF WEALTH TAX Vs. GOVINDARAJU CHETTIAR T N K	January 17, 1983
COMMISSIONER OF WEALTH TAX Vs. P T N SHENBAGAMOORTHY	January 24, 1983
COMMISSIONER OF WEALTH TAX Vs. LAKSHMI K	January 24, 1983
COMMISSIONER OF WEALTH TAX Vs. VENUGOPAL V	July 5, 1983
COMMISSIONER OF WEALTH TAX Vs. SABITA CHANDRAN SMT	December 19, 1983
COMMISSIONER OF WEALTH TAX Vs. NATHMAL VAID B	December 12, 1983
COMMISSIONER OF WEALTH TAX Vs. KRISHNAMURTHY A R	August 30, 1983
COMMISSIONER OF WEALTH TAX CENTRAL MADRAS Vs. T N K GOVINDARAJU CHETTIAR	January 17, 1983
COMMISSIONER OF WEALTH TAX TAMIL NADU I Vs. V VENUGOPALA RAVI VARMA RAJAH	July 5, 1983
COMMISSIONER OF WEALTH TAX TAMIL NADU-II Vs. K LAKSHMI	January 24, 1983
CONTROLLER OF ESTATE DUTY Vs. ABDUL SATTAR SAIT	February 21, 1983
CONTROLLER OF ESTATE DUTY Vs. A V FERNANDO	March 7, 1983
CONTROLLER OF ESTATE DUTY Vs. MOHAMED JALALUDDIN S V M	February 7, 1983
CONTROLLER OF ESTATE DUTY Vs. LAKSHMI SARASWATHI TEXTILES ARNI P LIMITED	February 16, 1983
CONTROLLER OF ESTATE DUTY Vs. MUTHIAH CHETTIAR M A DR RAJAH SIR	June 15, 1983
CONTROLLER OF ESTATE DUTY Vs. AMARLAL	March 31, 1983
CONTROLLER OF ESTATE DUTY Vs. RAGHAVA IYENGAR R	August 11, 1983
CONTROLLER OF ESTATE DUTY Vs. R ARVAMUDHAM	November 9, 1983
CONTROLLER OF ESTATE DUTY Vs. SUBBANNA GOUNDER K S ESTATE OF LATE	October 25, 1983
CONTROLLER OF ESTATE-DUTY Vs. ESTATE OF LATE K S SUBBANNA GOUNDER	October 25, 1983
CONTROLLER OF ESTATE-DUTY Vs. RAJA SIR M A MUTHIAH CHETTIAR	June 15, 1983
COURT PRESS JOB BRANCH SALEM Vs. STATE OF TAMIL NADU	February 9, 1983
D MOHANLAL PAREKH Vs. COMMISSIONER OF INCOME TAX	February 28, 1983
DABA INDUSTRIAL AND TRADING COMPANY PVT LIMITED Vs. B CHENAKESAVAN	June 16, 1983
DEIVANI AMMAL Vs. SABBIAH PILLAI	August 16, 1983
DEPUTY COMMISSIONER C T COIMBATORE DIVISION Vs. ROYAL PRINTING HOUSE	March 30, 1983
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. M MURUGESAN AND BROS	July 15, 1983
DEPUTY COMMISSIONER CT COIMBATORE DIVISION COIMBATORE Vs. G RAMASWAMY AND COMPANY	February 3, 1983
DEVENDRAN AND COMPANY Vs. STATE OF TAMIL NADU	February 16, 1983
DHANAKODI AMMAL Vs. STATE OF TAMIL NADU	April 21, 1983
DINA MALAR PUBLICATIONS A TAMIL DAILY Vs. TIRUCHIRAPALLI MUNICIPALITY	July 15, 1983
DIRECTOR OF SURVEY CUM LEND ACQUISITION OFFICER PONDICHERRY Vs. MOHAMMED CHOUSE	March 1, 1983
DIVYANATHAN Vs. JAYARANI	February 23, 1983
DOSKY MACHADO Vs. FRANCIS GOMES	September 1, 1983
DURAISAMY Vs. INSPECTOR OF POLICE KODUMUDI POLICE STATION KODUMUDI PERIYAR DISTRICT	August 12, 1983
E I D PARRY INDIA LIMITED HAVING ITS REGISTERED OFFICE OF DARE HOUSE MADRAS 1 Vs. FAR EASTERN MARINE TRANSPORT CO LTD	April 2, 1983
E I D PARRY INDIA LIMITED Ï¿½DARE HOUSE Vs. SECY THANJAVUR MARKETING COMMITTEE THANJAVUR	September 23, 1983
ELUMALAI Vs. STATE OF TAMIL NADU	April 30, 1983
EMPLOYEES STATE INSURANCE CORPORATION Vs. E I D PARRY INDIA LTD	March 10, 1983
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. JOINT COMMERCIAL TAX OFFICER TAMBARAM ASSESSMENT CIRCLE TAMBARAM MADRAS 45	April 6, 1983
ESTATE OF T P RAMASWAMI PILLAI Vs. A MOHD YOUSFUF	July 4, 1983
EXPRESS NEWSPAPERS LIMITED Vs. COMMISSIONER OF INCOME TAX	April 5, 1983
EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 4, 1983
EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME-TAX	March 4, 1983
F MANOHARBAL Vs. F VASUDEV	June 29, 1983
FRANCO WHEELER Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD	October 7, 1983
G RANGARAJU CHETTIAR Vs. MEENAKSHI AMMAL	August 22, 1983
GANESH MATCH WORKS Vs. UNION OF INDIA	February 14, 1983
GEORGE VERGHESE Vs. FOOD CORPORATION OF INDIA	January 18, 1983
GORDON WOODROFFE AND COMPANY MADRAS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	April 23, 1983
GORI DEVI Vs. SHAMA RAO DIED	March 29, 1983
GORI DEVI Vs. SHAMA RAO	March 28, 1983
H G KRISHNA REDDY AND CO Vs. M M THIMMAIAH	January 24, 1983
H G KRISHNA REDDY AND COMPANY Vs. M M THIMMIAH	January 24, 1983
H N MARIAM Vs. SUPERINTENDENT CENTRAL EXCISE SANKARANKOIL	January 28, 1983
H P RAMAKRISHNA RAO Vs. ASSISTANT COLLECTOR AND LICENSING AUTHORITYHOSUR AND	March 8, 1983
H V VENUGOPAL CHETTIAR Vs. COMMISSIONER OF INCOME TAX	July 4, 1983
H.K. DASTUR Vs. W.S. THIRUGNANASAMBANDAN	August 10, 1983
HINDUSTAN MACHINE TOOLS LTD Vs. UNION OF INDIA	September 14, 1983
HINDUSTAN STEEL LIMITED Vs. STATE OF TAMIL NADU	March 30, 1983
HINDUSTAN TIMBER DEPOT Vs. STATE OF TAMIL NADU	June 30, 1983
HIS HOLINESS SRI LA-SRI SHANMUGHA DESIKA GNANASAMBANDA PARAMACHARYA SWAMIGAL Vs. CONTROLLER OF ESTATE DUTY	July 26, 1983
IN RE : SUNDARARAJ Vs. STATE	August 26, 1983
IN RE: DIRAVIAM AND MUTHAIYAH Vs. STATE	October 21, 1983
IN RE: ELUMALAI Vs. STATE	November 24, 1983
IN THE MATTER OF THE DETENU, P. GANDHI, A. VELLANAI PANDIAN Vs. COLLECTOR AND DISTRICT MAGISTRATE OF TIRUNELVELI DISTRICT AND	August 12, 1983
INCOME TAX OFFICER Vs. VICE PRESIDENT ITAT	September 5, 1983
INCOME-TAX OFFICER Vs. A R BALAKRISHNAN	November 28, 1983
INCOME-TAX OFFICER Vs. D LAKSHMINARAYANAPATHY	October 21, 1983
INDIA BEEDI LEAVES Vs. STATE OF TAMIL NADU	September 22, 1983
INDIA MANUFACTURERS MADRAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 29, 1983
INDIA MANUFACTURERS P LIMITED Vs. COMMISSIONER OF INCOME TAX	February 22, 1983
INDIAN BANK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CENTRAL GOVERNMENT HIGH COURT PREMISES MADRAS 1	October 5, 1983
INDIAN BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	September 14, 1983
INDIAN LEAF TOBACCO DEVELOPMENT COMPANY LIMITED AND I T C LIMITED Vs. U O I	April 30, 1983
INDIAN STEEL ROLLING MILLS LIMITED Vs. STATE OF TAMIL NADU	April 18, 1983
INDO BURMA STATIONERY AND PAPER STORES Vs. STATE OF TAMIL NADU	August 4, 1983
INDRA MATCH WORKS KURUARKULAM Vs. SUPERINTENDENT OF CENTRAL EXCISE SANKARANKOIL	January 28, 1983
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. B ANANTHASWAMI	December 22, 1983
INNASIMUTHU Vs. STATE	November 18, 1983
IYYAM PERUMAL Vs. CHINNA GOUNDER	January 25, 1983
J JEEVANANDAM Vs. CORRESPONDENT AMERICAN ADVENT MISSION SCHOOL	November 28, 1983
JAGANNATHAN Vs. STATE	September 23, 1983
JAIKRISHNDAS Vs. CHIRUTHAIL AMMAL	November 10, 1983
JANARDHANA RAJA Vs. COLLECTOR OF NORTH ARCOT DISTRICT	March 10, 1983
JAYALAKSHMI Vs. VIJAYALAKSHMI	February 14, 1983
JOHNSON INDUSTRIES Vs. JOINT CHIEF CONTROLLER OF IMP AND EXP MADRAS I	November 29, 1983
K A K ANWAR AND COMPANY Vs. STATE OF TAMIL NADU	June 16, 1983
K GOVINDARAJAN Vs. MADURAI CORPORATION	June 23, 1983
K M S L SUNDARAMIER Vs. K N SAROJINI	August 12, 1983
K M SUNDARAM Vs. STATE OF TAMIL NADU	November 25, 1983
K MEYYAPPAN Vs. ASST GENERAL MANAGER STAFF DEPARTMENT BANK	July 17, 1983
K P KANDASAMI MUDALIAR AND SONS Vs. COMMISSIONER OF INCOME-TAX	January 17, 1983
K P MARUGESAN Vs. STATE OF TAMIL NADU	July 28, 1983
K PALANISANKAR Vs. COMMISSIONER OF LAND ADMINISTRATION AND ORS	June 28, 1983
K R KARALAN Vs. SOUTHERN ROADWAYS, LTD KOCHADAI, MADURAI	July 16, 1983
K R SUBRAMANIAM Vs. STATE OF TAMIL NADU	January 24, 1983
K RAJU Vs. GILFORD HILKISH	April 30, 1983
K RAMA RAO Vs. ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA	March 4, 1983
K S AMEENA SHAPIR Vs. STATE OF TAMIL NADU	March 10, 1983
K S HAJA SHAREFF Vs. GOVERNOR OF TAMIL NADU	April 29, 1983
K S MEENAKSHI AMMAL Vs. M SUBBALAKSHMI AMMAL	December 23, 1983
K SAMA RAO Vs. STATE OF TAMILNADU	June 17, 1983
K SARASWATHI Vs. S NARAYANASWAMI	June 24, 1983
K SETHURAMAN Vs. GOVERNMENT OF TAMIL NADU	July 25, 1983
K SUDARSAN Vs. COMMISSIONERCORPORATION OF MADRAS	April 13, 1983
K SUGANTHI Vs. STATE OF TAMIL NADU	December 7, 1983
K T VISALAKSHIAMMAL Vs. STATE OF TAMIL NACU	June 21, 1983
K VENSIMAL Vs. COMMISSIONER OF INCOME TAX	November 15, 1983
K. AKBAR SHERIFF AND CO. Vs. SUB INSPECTOR OF POLICE, VANIYAMBADI TOWN POLICE, VANIYAMBADI AND V.M. CHOUSE BASHA	June 16, 1983
K.S.R. CHAKRAPANI CHETTIAR Vs. S. GURUSWAMI REDDIA	January 25, 1983
KALIMUTHA Vs. AMMA MUTHU	September 16, 1983
KAMALA Vs. AUTHORISED OFFICER LAND REFORMS COIMBATORE	March 7, 1983
KAMALAVALLI Vs. C R NAIR	June 13, 1983
KANCHANLAL HIRALAL NANAVATI Vs. R PRABHU	February 23, 1983
KANDASAMI MUDALIAR K P AND SONS Vs. COMMISSIONER OF INCOME TAX	January 17, 1983
KARPAGAMBAL MILLS LIMITED Vs. STATE OF TAMIL NADU	December 21, 1983
KODIYAMBAL AMMAL Vs. N V ANANTHAKRISHNAN	July 28, 1983
KOOTHANALLUR TOWN PANCHAYAT BOARD Vs. MARIAM BEEVI	September 9, 1983
KRISHNA CHETTIAR V Vs. COMMISSIONER OF INCOME TAX	July 27, 1983
KRISHNA READY Vs. S VASUDEVAYYA	September 16, 1983
KRISHNAMOORTHY Vs. STATE	June 27, 1983
KRISHNAMURTHY Vs. UNION TERRITORY OF PONDICHERRY	November 18, 1983
KULITTALAI CANE FARMS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	October 7, 1983
KULSUMBAI MNLLA JEEWAJEE Vs. MADRAS MARINE PRIVATE LIMITED	July 11, 1983
KUNHANE Vs. RENT CONTROLLER UNDER THE ACT PRINCIPAL DIST MUNSIF COIMBATORE	September 22, 1983
KUPPU ALIAS KUPPAMMAL Vs. KUPPUSWAMI MANDIRI	December 15, 1983
KUPPURAJ M K Vs. COMMISSIONER OF GIFT TAX	March 1, 1983
L G BALAKRISHNAN AND BROS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 28, 1983
LAKSHMI Vs. MEENAKSHI AMMAL	January 21, 1983
LAKSHMI CARD CLOTHING MANUFACTURING CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	June 14, 1983
LALA CHATRAM Vs. KRISHNAMMAL	January 20, 1983
LODGE MALAYSIA Vs. TAMIL NADU REAL ESTATES	July 15, 1983
LOUIS MARIE ANTOINE Vs. ALEXIS SANDANASAMY DIED	March 21, 1983
LUCAS ELECTRICAL TRACTOR SERVICE LIMITED Vs. STATE OF TAMIL NADU	August 11, 1983
M A A RAOOF Vs. INCOME TAX OFFICER	November 14, 1983
M A MURUGAPPAN Vs. COMMISSIONER OF WEALTH-TAX	November 7, 1983
M CHOCKALINGAM Vs. VEERABADRA CHETTIAR	June 14, 1983
M GOVINDARAJA PILLAI Vs. THANGAVELU PILLAI	January 8, 1983
M GOVINDARAJA PILLAI Vs. THANGAVELU PILLAI DECEASED	January 18, 1983
M K NATESA MUDALIAR Vs. P SUBRAMANIAM	August 3, 1983
M N MANI Vs. STATE OF TAMIL NADU	February 18, 1983
M N PAVITHRAN Vs. CENTRAL BANK OF INDIA	February 9, 1983
M NEELAMEGA NADAR Vs. SPECIAL TAHSILDAR D R USILAMPATTI DIVISION USILAMPATTI P O MADURAI DISTRICT	February 3, 1983
M R ARUMUGA NADAR Vs. STATE OF TAMIL NADU	December 13, 1983
M R PRATAP Vs. V M MUTHURAMALINGAM, INCOME-TAX OFFICER, CENTRAL CIRCLE-III, MADRAS	July 20, 1983
M RADHAKRISHNIAH Vs. COMMISSIONER OF INCOME TAX	January 17, 1983
M RAMALINGAM Vs. BHAIGWANDAS MAHESH KUMAR MAHESWARI HINDU UNDIVIDED FAMILY	April 20, 1983
M SEVUGAN CHETTIAR Vs. V A NARAYANA RAJA	January 18, 1983
M SOMASUNDARAM PILLAI Vs. M RAMASWAMY	January 25, 1983
M\|S M M HANDALAPPA A G BALASUBRAMANIA MUDALIAR AND COMPANY Vs. H G KRISHNA REDDY AND COMPANY	August 9, 1983
MADAN MOHAN RAO Vs. STATE OF TAMIL NADU	February 24, 1983
MADDI VENKATARATNAM AND COMPANY PRIVATE LIMITED Vs. UNION OF INDIA	July 11, 1983
MADRAS DOCK LABOUR BOARD, MADRAS Vs. YOUNG ENTREPRENEURS GUILD	March 2, 1983
MADRAS RACE CLUB Vs. COMMISSIONER OF INCOME TAX	October 25, 1983
MADURAI MUNICIPAL CORPORATION Vs. K RAMASWAMI MUDALIAR	October 21, 1983
MAHALIAMMAN TEMPLE AND VIGNESWARAN KOIL Vs. VIJAYAMMAL	January 17, 1983
MAHAVEERCHAND Vs. TOWN PANCHAYAT SRIPERUMBUDUR	July 26, 1983
MALLIAH CHETTIAR A V AND SONS Vs. COMMISSIONER OF INCOME TAX	December 7, 1983
MARGABANDHU Vs. KOTHANDARAMA MANDHIRI AND 0RS	April 8, 1983
MASSEY FERGUSON PERKINS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 14, 1983
MAYANDI CHETTLAR Vs. A R SENTHILNATHAN	February 24, 1983
MAYFIELD ESTATE NALLAKOTTAH NILGIRIS Vs. KRISHNAN	April 6, 1983
MAYFIELD ESTATE NELLAKOTTAH NILGIRIS Vs. KRISHNAN	April 16, 1983
MEHRU BELGAM VALA Vs. G BELL AND COMPANY	August 4, 1983
METTUR CHEMICALS AND INDUSTRIAL CORPORATION LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER	September 6, 1983
MOHAMMED OOMER Vs. SUB COLLECTOR COONOOR THE NILGIRIS APPELLATE AUTHORITY UNDER THE TAMIL NADU DEBT RELIEF ACT	October 28, 1983
MOHANAMBAL ARNMAL Vs. RAMAMOORTHY	December 8, 1983
MOULVI MOHAMMED Vs. S MOHABOOB BEGUM	March 25, 1983
MUMTAZ AGENCIES Vs. M K MOHIDEEN	February 17, 1983
MURUGAIAYAN Vs. AYIAMMAL	November 11, 1983
MURUGAPPAN M A Vs. COMMISSIONER OF WEALTH TAX	November 7, 1983
N A MUNAVAR HUSSAIN SAHIB Vs. E R NARAYANAN	June 17, 1983
N E MURUGESA CHETTIAR Vs. T S DAWOOD	December 1, 1983
N M H RASHEEDA BIVI Vs. V R SREEPATHY	November 9, 1983
N PAPPAMMAL Vs. L CHIDAMBARAM	October 18, 1983
N PRABAKARAN Vs. SUPERVISOR R M S A M COMMITTEE	July 11, 1983
N R THIRTIVERIGADAM Vs. KALIANNAN	October 28, 1983
N RAHMATH Vs. UNION OF INDIA	August 30, 1983
N RAJESWARI Vs. S P PALANIAPPAN	October 28, 1983
N RAMASWAMY CHAIRMAN PONDICHERRY COOPERATIVE MILK PRODUCERS UNION PONDICHERRY Vs. LIEUTENANT GOVERNOR OF PONDICHERRY PONDICHERRY	October 26, 1983
N S S SIVANU MUDALIAR DIED Vs. SIVAPAKIA NADAR	April 8, 1983
N SAMBAUDAN Vs. SARASWATHI AMMAL	September 15, 1983
N SREEDHARAN THAMBI Vs. VELAYUDHAN PILLAI	April 20, 1983
N THIAGARAJAN Vs. NEYKARAPATTI TOWN PANCHAYAT	June 14, 1983
NACHIMUTHU Vs. STATE OF TAMIL NADU	April 30, 1983
NALLASENAPATHI SARKARAI MANDRADIAR Vs. COMMISSIONER OF WEALTH TAX	August 8, 1983
NEELAMBAL Vs. MOHANRAM CHETTIAR	July 20, 1983
NEW BHARATH STEEL HOUSE Vs. STATE OF TAMIL NADU	February 20, 1983
NILGIRIS CO OPERATIVE MARKETING SOCIETY LIMITED NO K 708 OOTACAMUND Vs. CHIEF INSPECTOR OF FACTORIES MADRAS 5	April 26, 1983
NIRMALA THIRUNAVAKKARASU Vs. TAMIL NADU ELECTRICITY BOARD	December 5, 1983
NMALAIYANDI Vs. STATE	August 11, 1983
NORTH ARCOT DT CO OP SUPPLY AND MARKETING SOCY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 3, 1983
OKAY RUBBER CORPORATION Vs. STATE OF TAMIL NADU	July 22, 1983
OPERATIVE STORES LIMITED Vs. TIRUNAGAR CO THE STATE OF TAMIL NADU	January 17, 1983
ORWO FILMS EASTERN UNIT Vs. STATE OF TAMIL NADU	April 27, 1983
P A ARUMUGHAM Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH SALEM	September 7, 1983
P ANNAKILI AMMAL Vs. H C HUSSAIN AND HASSAN	December 2, 1983
P AYYA NAIDU (DECEASED) Vs. COMMISSIONER OF GIFT-TAX	March 29, 1983
P C DHARMALINGA MUDALIAR Vs. COMMISSIONER OF INCOME TAX	January 17, 1983
P G PERIASAMY Vs. INSPECTOR OF POLICE PENNAGARAM POLICE STATION	July 22, 1983
P GEORGE Vs. M NARAYANAN NAIR	January 28, 1983
P HAJEE MOHAMED SALIAH AND COMPANY Vs. STATE OF TAMIL NADU	March 24, 1983
P MUNISAMY Vs. STATE OF TAMILNADU	October 27, 1983
P PONKAILASAM Vs. SECY SARASWATHI NARAYANA COLLEGE PERUNGUDI MADURAI	April 30, 1983
P PONNU REDDIAR Vs. FOOD INSPECTOR MADURAI CORPORATION	November 18, 1983
P R RAMAKRISHNAN Vs. A MOUNAGURUSWAMI	July 7, 1983
P RAMASAMY Vs. STATE OF TAMIL NADU	January 20, 1983
P S RAMAMOORTHY SASTRY Vs. SELVAR PAINTS AND VARNISH WORKS PVT LTD	April 28, 1983
P S S SOMASUNDARAM CHETTIAR Vs. R SATHAPPAN	July 22, 1983
P SUNDARARAJAN Vs. STATE OF TAMIL NADU	March 10, 1983
P SURYA RAO Vs. MADRAS REFINERIES LTD	December 12, 1983
P V PARTHASARATHY CHETTIAR Vs. STATE OF TAMIL NADU	November 10, 1983
PALANIVEL PILLAI Vs. SUNTHARAM IYER	November 11, 1983
PANDIAN ROADWAYS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	April 5, 1983
PAPPAMMAL Vs. N CHINNA GOUNDER DIED	July 25, 1983
PELISETTY SOMASUNDARAM PRIVATE LIMITED Vs. GOVERNMENT OF INDIA	March 18, 1983
PERIASWAMY Vs. SPECIAL TAHSILDAR ADI DRAVIDAM WELFARE VRIDHACHALAM	September 26, 1983
PICHAI PILLAI KONAR Vs. KRISHNASWAMI KONAR	October 7, 1983
PITHAVADIAN PARTNERS Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972 MADRAS	September 5, 1983
PL CT SP SUBRAMANIAM CHETTIAR Vs. MUTHIAH CHETTIAR DIED	January 20, 1983
PONNUSAMI Vs. VISALAKSHI	November 25, 1983
PRATAP M R Vs. MUTHURAMALINGAM V M ITO	July 20, 1983
PREMIER INSTRUMENTS COIMBATORE LIMITED Vs. STATE OF TAMIL NADU	September 14, 1983
PUBLIC PROSECUTOR Vs. KAMAKSHI AMMAL	February 4, 1983
PUGAL Vs. KAMALA	September 14, 1983
PUTHUTHOTTAM ESTATES 1943 LIMITED Vs. STATE OF TAMIL NADU	October 7, 1983
R CHANDRA SEKARAN Vs. STATE OF TAMIL NADU	January 24, 1983
R GOPAL RAO Vs. COMMISSIONER OF INCOME TAX MADRAS II MADRAS 600034 NOW DESIGNATED THE COMMISSIONER OF INCOME TAX TAMIL NADU V COIMBATORE 641018	January 27, 1983
R MAYAPERUARNL AND Vs. AZHAGAPPAN NADAR DIED	September 1, 1983
R MOHANARANGAM Vs. FOOD CORPORATION OF INDIA	January 21, 1983
R SINGARAVELU PILLAI Vs. S B SUBRAMANIA GURUKKAL	August 12, 1983
R SRINIVASAN Vs. G SHANMUGHA VADIVU	July 7, 1983
R VENKATASUBBA REDDIAR Vs. STATE OF TAMIL NADU	December 21, 1983
RADHA KRISHAN Vs. ELLAMMA REDDY	July 19, 1983
RAHMANIA TRADING COMPANY Vs. M K PANDARINATHAN	October 19, 1983
RAJ TRADERS Vs. DEPUTY COMMISSIONER OF CIVIL SUPPLIES CITY CHEPAUK MADRAS 5	June 30, 1983
RAJA SIR MUTHIAH CHETTIAR M A DR Vs. COMMISSIONER OF INCOME TAX	April 19, 1983
RAJAMMAL AND OOTHERS Vs. AUTHORISED OFFICER LAND REFORMS CUDDALORE AND AANOTHER	December 22, 1983
RAJASTHAN TRADING CORPORATION Vs. COMMISSIONER BOARD OF REVENUE COMMERCIAL TAXES MADRAS	August 19, 1983
RAJESWARI Vs. UNITED INDIA INSURANCE COMPANY 105 ARMANIAN STREET MADRAS	July 26, 1983
RAJESWARI Vs. UNITED INDIA INSURANCE CO	January 26, 1983
RAJESWARI Vs. DURGA BAI	January 28, 1983
RAJKUMARI MATHURAMBA RAJAYEE Vs. CONTROLLER OF ESTATE DUTY	June 14, 1983
RAMAKRISHNA INDUSTRIALS PRIVATE LIMITED Vs. P R RAMAKRISHNAN	January 17, 1983
RAMAKRISHNAN Vs. STATE OF TAMIL NADU	July 15, 1983
RAMAKRISHNAN REDDIAR Vs. SRINIVASA NAIDU	November 14, 1983
RAMANUJA MUDALI Vs. M GANGAN	January 24, 1983
RAMASWAMI PANIPOONDAR Vs. MANI	November 16, 1983
RAMAYANA PRINTING WORKS Vs. STATE OF TAMIL NADU	August 25, 1983
RAMU REDDY Vs. KAMALANATHA REDDY	April 4, 1983
RAMUAMMAL Vs. SPECIAL TAHSILDAR HARIJAN WELFARE COIMBATORE	March 3, 1983
RASU Vs. SPECIAL DEPUTY COLLECTOR REVENUE COURT TIRUNELVELI	December 2, 1983
RAVI RAM Vs. SOMASUNDARAM	December 2, 1983
REICHHOLD CHEMICALS LIMITED Vs. GOVERNMENT OF INDIA	August 16, 1983
ROCKWELD ELECTRODES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	July 27, 1983
ROSHAN BEEVI Vs. JOINT SECRETARY TO THE GOVERNMENT OF TAMIL NADU PUBLIC DEPARTMENT LAW AND ORDER	November 9, 1983
RUKMANI AMMAL Vs. UNION TERRITORY OF PONDICHERRY	October 19, 1983
RUPALOCHANI SARASWATHIAMMAL Vs. SUNDARANARAYANAN	August 17, 1983
RUTTY RAJAMMANNAR Vs. COMMISSIONER OF INCOME TAX	March 1, 1983
S A C SUNDARAM Vs. PRESIDENT COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA	July 19, 1983
S ANANDA Vs. STATE OF TAMIL NADU	January 18, 1983
S BAGIANATHAN Vs. SECRETARY TO GOVERNMENT OF TAMILNADU RURAL	June 17, 1983
S CHANDRA MOHAN Vs. STATE OF TAMIL NADU	June 14, 1983
S DIRAVIYAKKON Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT	June 23, 1983
S M KRISHNAN Vs. STATE RESERVE SUB-INSPECTOR	March 1, 1983
S NAGARAJ Vs. S GOVINDASWAMY	March 7, 1983
S PALANISAMY Vs. A S RAJAMANI	March 7, 1983
S PAZHAMALAI Vs. ARUNA SUGARS LIMITED	April 23, 1983
S R CHAKRAPANI CHETTIAR Vs. S GURUSWAMI REDDIAR	January 25, 1983
S RAMACHANDRAN Vs. SPECIAL TAHSILDAR NO 18 LAND ACQUISITION LIGNITE PROJECT VRIDHACHALAM TALUK NEYVELI 3	September 13, 1983
S RAMALINGAM PILLAI Vs. DHANALAKSHMI AMMAL	June 27, 1983
S RAVINDRAN Vs. STATE OF TAMIL NADU	January 28, 1983
S SATHINARAYANAN Vs. BHAGWANDAS BATHIJA KANYALAL AND SONSSALEM	January 21, 1983
S THIYAGRAJAN Vs. AYYAMPERUMAL	January 20, 1983
S VENKITACHALAM IYER Vs. S RAMA IYER	January 21, 1983
S VISWANATHAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES CREDIT	November 4, 1983
S VISWANATHAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES CREDIT MYLAPORE MADRAS 4	November 14, 1983
S VISWANATHAN AND ORS Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, CREDIT AND ORS	November 24, 1983
S. PARTHASARATHY (W.P. NO. 559 OF 1981) AND M. DURAI (W.P. NO. 617 OF 1981) Vs. THE UNION OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF RAILWAYS, NEW DELHI AND OTHERS	June 17, 1983
SABANAYAGAM K Vs. SECRETARY TO GOVERNMENT OF TAMILNADU	January 24, 1983
SAHUL HAMEED Vs. STATE OF TAMIL NADU	April 28, 1983
SAHUL HAMEED Vs. STATE OF TAMIL NADU	April 23, 1983
SAKTHIVEL FACTORY Vs. STATE OF TAMIL NADU	August 19, 1983
SAKUNTALA DIED Vs. V SARANGAPANI NAIDU	October 22, 1983
SAMBASIVAM Vs. STATE	August 26, 1983
SAMBASIVAM Vs. FOOD INSPECTOR, VILLUPURAM	August 26, 1983
SAMPOORNA AMMAL Vs. ASOKAN	January 24, 1983
SANGHVI SUKHRAJ Vs. MADHANRAJ	July 5, 1983
SANTHAN KAMALANATHAN Vs. TAMIL NADU HOUSING BOARDMADRAS	February 7, 1983
SARA NISHA AND ORS. Vs. S. RAJU AND ANR.	November 14, 1983
SARAVANAN REXINE Vs. UNION TERRITORY OF PONDICHERRY	March 29, 1983
SAROJA Vs. STATE	August 29, 1983
SAROJA VARADARAJAN Vs. KONDAH KASI SEETHARAMAN	December 6, 1983
SAROJINI ANIMAL Vs. SOHANLAL JAIN	August 8, 1983
SECOND GIFT-TAX OFFICER Vs. NIRMALA RAJASEKHARAN	October 14, 1983
SECOND INCOME-TAX OFFICER Vs. R NARAYANAN	October 5, 1983
SECRETARY OF TAMILNADU ELECTRICITY BOARD ACCOUNTS Vs. TAMILNADU ELECTRICITY BOARD	July 18, 1983
SECRETARY, NELLAI MAVATTA PANCHALAI THOZHILALAR SANGHAM TUTICARIN Vs. MANAGEMENT OF TUTICORIM SPINNING MILLS LTD	March 4, 1983
SELVALAMMAL Vs. SUMATHI AMMAL	January 21, 1983
SELVARANGAM Vs. STATE	December 9, 1983
SESHARAL BAJNA Vs. V C SUBRAMANIAN	July 29, 1983
SESHASAYEE PAPER AND BOARDS LIMITED ERODE Vs. APPELLATE COLLECTOR OF CUSTOMS AND CENTRAL EXCISE MADRAS	September 1, 1983
SHAHABUDDIN Vs. S NOHAMAN	October 19, 1983
SHAMSUDDIN Vs. TUTICORIN JAMIA MASJIDTUTICORIN	February 23, 1983
SHANMUGHA DESIKA GNANASAMBANDA PARAMACHARYA SWAMIGAL DHARMAPURAM Vs. CONTROLLER OF ESTATE DUTY	July 26, 1983
SHANMUGHAM Vs. STATE	February 3, 1983
SHANTHA AMMAL Vs. ARASADI KARPAGA VINAYAGAR TEMPLE	August 5, 1983
SHELAVUDEEN Vs. S. SHANAVAS BEGAM AND ANOTHER	June 17, 1983
SING ARAVELU Vs. STATE	September 30, 1983
SIRIYAPUSHPA RATNAM Vs. PERUMAL NADAR	January 29, 1983
SIVACHIDAMBA RAM Vs. ANNAMALAI MUDALIAR	November 25, 1983
SIVAGNANA VADIVU NACHIAR Vs. CONTROLLER OF ESTATE DUTY	September 28, 1983
SIVANANDHA STEELS LIMITED Vs. STATE OF TAMIL NADU	April 7, 1983
SIVASANKARAN CHETTIAR Vs. COLLECTOR OF CENTRAL EXCISE MADURAI	March 2, 1983
SIVATHANU Vs. KALIAMMAL DIED	April 8, 1983
SMT D RAGUPATHI DEVI Vs. GIFT-TAX OFFICER	December 15, 1983
SOUTHERN BRICK WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 28, 1983
SOUTHERN TRADERS Vs. COMMERCIAL TAX OFFICER TRIPLICANE CIRCLE MADRAS 2	July 16, 1983
SPENCER AND COMPANY LIMITED MADRAS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS	March 25, 1983
SRINIVASAMURTHY MANDIRAM Vs. STATE OF TAMIL	April 6, 1983
SRINIVASAN T V Vs. COMMISSIONER OF WEALTH TAX	June 22, 1983
STATE Vs. S RAJAGOPAL	July 16, 1983
STATE BY PUBLIC PROCECUTOR Vs. K SRINIVASAN AND OTHERS	February 28, 1983
STATE OF TAMIL NADU Vs. PREM ELECTRICAL CONDUCTORS M PRIVATE LIMITED	July 15, 1983
STATE OF TAMIL NADU Vs. KUTTY FLUSH DOORS AND FURNITURE COMPANY	July 15, 1983
STATE OF TAMIL NADU Vs. UNIVERSAL AGENCIES	July 21, 1983
STATE OF TAMIL NADU Vs. EASTERN ACQUATIC TRADERS	September 21, 1983
STATE OF TAMIL NADU Vs. RAICHAEL CHACKO	December 7, 1983
STATE OF TAMIL NADU Vs. ADMINISTRATIX TO THE ESTATE OF LATE DR P VENKATARAMANA RAO	November 30, 1983
STATE OF TAMIL NADU Vs. JAYA PHARMACY	November 30, 1983
STATE OF TAMIL NADU Vs. SASMAN AND COMPANY	November 2, 1983
STATE OF TAMIL NADU Vs. C K GAJAPATHY AND CO	November 10, 1983
STATE OF TAMIL NADU Vs. SOUTHERN EXPLOSIVES COMPANY	November 10, 1983
STATE OF TAMIL NADU Vs. P T MARIMUTHU CHETTIAR	June 22, 1983
STATE OF TAMIL NADU Vs. O A ABDUL SAMAK SAHIB SONS	June 16, 1983
STATE OF TAMIL NADU Vs. V P S NARAYANA NADAR AND COMPANY	June 16, 1983
STATE OF TAMIL NADU Vs. ASHOK LEYLAND LIMITED`	April 13, 1983
STATE OF TAMIL NADU Vs. A S A M ADIAN CHETTIAR	March 24, 1983
STATE OF TAMIL NADU Vs. V S NALLA IBRAHIM	March 30, 1983
STATE OF TAMIL NADU Vs. A PERIAM PILLAI NADAR AND COMPANY	March 30, 1983
STATE OF TAMIL NADU Vs. ALAVOIMANI INDUSTRIES	February 23, 1983
STATE OF TAMIL NADU Vs. GOMATHIAMMAL	March 7, 1983
STATE OF TAMIL NADU Vs. A K SUNDARAM	March 7, 1983
STATE OF TAMIL NADU Vs. HERCULES RUBBER COMPANY	March 4, 1983
STATE OF TAMIL NADU Vs. MANAKCHAND	February 3, 1983
STATE OF TAMIL NADU Vs. RALLIS INDIA LIMITED	February 9, 1983
STATE OF TAMIL NADU Vs. PONNUVEL ALIAS MANIVELU	January 21, 1983
SUBRAMANIAM Vs. SPECIAL OFFICER NAMBIYOOR TOWN PANCHAYAT NAMBIYOOR PERIAR DISTRICT	August 8, 1983
SUGUMARAN ALIAS ELI Vs. STATE	April 12, 1983
SUN PAPER MILL LIMITED Vs. ASSISTANT REGISTRAR OF COMPANIES	September 14, 1983
SUNDA THEVAR Vs. COLLECTOR OF MADURAI	April 16, 1983
SUNDARAM Vs. STATE	July 14, 1983
SUPERINTENDING ENGINEER PARAMBIKULAM ALIAR Vs. ANDAMMAL	February 14, 1983
SUPERINTENDING ENGINEER PARAMBIKULAM ALIAR PROJECT POLLACHI Vs. ANDAMMAL	February 4, 1983
SWADESHI COTTON MILLS PONDICHERRY Vs. UNION OF INDIA	April 28, 1983
SWADESHI COTTON MILLS THOZHILALAR SHEMA NALA PADUKAPPU UNION Vs. NATIONAL TEXTILES CORPORATION LIMITED NEW DELHI THE AUTHORISED AGENT OF M/S SWADESHI COTTON MILLS	November 9, 1983
SWADESHI COTTON MILLS THOZHILALAR SHEMALANA Vs. NATIONAL TEXTILE CORPORATION LTD	February 9, 1983
SWADESHI COTTON MILLS THOZHILALAR SHEMALANA PADUKAPPU UNION Vs. NATIONAL TEXTILE CORPORATION LIMITED	February 9, 1983
SWAMINATHAN V N Vs. COMMISSIONER OF INCOME TAX	September 7, 1983
T C SIVAJI SAHILE Vs. K KALIAPERUMAL	July 5, 1983
T I MILLER LIMITED Vs. UNION OF INDIA	July 20, 1983
T K GOVINDARAJULU NAIDU Vs. B DHANRAJ	November 1, 1983
T K SAMBANA RAO A REGD PARTNERSHIP FIRM Vs. UNION TERRITORY OF PONDICHERRY	November 28, 1983
T M MOHANA Vs. V KANNAN	October 11, 1983
T M MOHANA Vs. V KANNAN	October 7, 1983
T MANICKAVASAGAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	February 7, 1983
T P PALANISAMI Vs. DAIVANAIAMMAL	May 25, 1983
T P PALANISWAMI Vs. DEIVANAIAMMAL	July 25, 1983
T SELVARAJAN Vs. S MURALIDARAN	March 4, 1983
T SIVASANKARAN Vs. H K N KACHARLAL SOWCAR	September 14, 1983
TARAPORE AND CO COCHIN Vs. COMMISSIONER OF INCOME TAX	December 20, 1983
TAWAKKAL TANNING COMPANY Vs. STATE OF TAMIL NADU	June 16, 1983
THAMIRASSU Vs. KAMALATHAMMAL	February 24, 1983
THE GOVERNMENT OF TAMIL NADU AND ANOTHER Vs. S. VASUDEVAN AND ANOTHER	October 25, 1983
THENMALAIYANDI Vs. STATE	August 11, 1983
THIAKESAR ALAI MANAPPARAI Vs. LAKSHMI SHANMUGHAM CHETTIAR AND COMPANY	July 25, 1983
TRANSWORLD TRADING CORPORATION Vs. UNION OF INDIA	April 19, 1983
TUBE INVESTMENTS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	November 29, 1983
TUBE SUPPLIERS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 29, 1983
ULTRAMARINE AND PIGMENTS LIMITED Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE VALUATION MADRAS	February 15, 1983
UMAYAMBIKAI MILLS P LTD Vs. PAULRAJ NADAR	November 14, 1983
UNION Vs. BRITANNIA BISCUIT COMPANY LIMITED EMPLOYEESASST COMMISSIONER OF LABOUR HQ MADRAS	December 8, 1983
UNION BANK OF INDIA Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	June 15, 1983
UNITED INDIA ROLLER FLOUR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 28, 1983
UNIVERSAL RADIATORS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 20, 1983
USHA ENTERPRISES MADRAS Vs. GOVERNMENT OF INDIA	July 20, 1983
V A NARAYANA RAJA Vs. RENGANAYAKI ACHI DIED	April 28, 1983
V CHANDRASEKHARA PANDIAN Vs. MUTHUKARUPPA THEVAR	January 21, 1983
V JAYARAMAN Vs. WEALTH-TAX OFFICER	December 8, 1983
V KRISHNA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS	March 27, 1983
V KRISHNAMACHARI COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. COMMISSIONER OF INCOME TAX MADRAS	July 27, 1983
V MOHANAKRISHNAN Vs. SHANMUGHAVADIVU	July 13, 1983
V MOHANGOVINDA DOSS Vs. A M DHANAPAL CHETTIAR	November 22, 1983
V N SWAMINATHAN TAX RECOVERY OFFICER Vs. COMMISSIONER OF INCOME TAX	September 7, 1983
V P HASHUMAL SOLE PROPRIETOR HASHUMALS Vs. BOMBAY HALWA HOUSE	September 5, 1983
V PONNUSAMY Vs. GOVERNMENT OF TAMIL NADU	March 25, 1983
V R MARGACHARI Vs. M R KRISHNASWAMI MUDALIAR	April 28, 1983
V RADHAKRISHNAN Vs. INDIAN BANK	July 27, 1983
V RAJA Vs. STATE OF TAMIL NADU	April 29, 1983
VEDAGIRI Vs. PATTAMAL	March 25, 1983
VELLORE RADHA JAYALAKSHMI FUNDS P LIMITED Vs. COMMISSIONER OF INCOME TAX	April 7, 1983
VENGEESWARAR ALAGARPERUMAL DEVASTHANAM Vs. STATE OF TAMIL NADU	December 16, 1983
VENKATACHALAM Vs. SUNDARAMBAL AMMAL	February 14, 1983
VENSIMAL AND SONS K Vs. COMMISSIONER OF INCOME TAX	November 15, 1983
VIJAYA BANK Vs. KIRAN AND CO	August 12, 1983
VIJAYA BANKREGIONAL OFFICEEGMOREMADRAS Vs. KIRAN AND CO MADRAS	March 12, 1983
W PAPPAMMAL Vs. I CHIDAMBARAM	October 18, 1983
WHITE FIELD ICE-CREAM, BAKERY AND COFFEE HOUSE Vs. STATE OF TAMIL NADU	April 28, 1983
WORKMEN EMPLOYED IN ENGINE VALVES LIMITED Vs. ENGINE VALVES LIMITED	February 25, 1983
WORKMEN OF MICA FARM CHEMICALS Vs. GOVERNMENT OF TAMIL NADU	June 16, 1983

Year 1983 of HIGH COURT OF MADRAS

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