REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ABDUL KAREEM Vs. NATIONAL INSURANCE COMPANY LIMITED 150 OPPANAKKARA STREET COIMBATORE 1	November 2, 1982
A ABDUL MAJEETH Vs. STATE OF TAMIL NADU	September 17, 1982
A DURAIRAJ Vs. UNION OF INDIA	October 14, 1982
A G VENKATANARASIAH Vs. VIJAYALAKSHMI	January 25, 1982
A JABAR KHAN Vs. MOHAMED KASIM	November 26, 1982
A K L LABBAI THAMBI MARAICAR Vs. GOVERNMENT OF INDIAENFORCEMENT DIRECTORATE	February 11, 1982
A M M FIRM Vs. RESERVE BANK OF INDIA	December 2, 1982
A M S PARAMASIVA MUDALIAR Vs. A M S MUNIRATHINA MUDALIAR	June 25, 1982
A M S SHAKUL HAMEED Vs. UNION OF INDIA	March 4, 1982
A M V JAYARAMAN Vs. MURUGAN BUS SERVICE	September 17, 1982
A NARASIMHAN Vs. N JANARDHANAN	August 13, 1982
A R ADAIKAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	June 30, 1982
A R SUDARSANAM Vs. MADRAS PURASAWALKAM HINDU JANOPAKARA SASWATHA NIDHI LIMITED	July 20, 1982
A R VINISITHURTHAN CHETTIAR Vs. GOVERNEMENT OF TAMIL NADU	January 25, 1982
A S HAMEED BHARATH PRESS Vs. STATE OF TAMIL NADU	April 21, 1982
A S KASINATHAN Vs. MADRAS DOCK LABOUR BOARD	December 17, 1982
A SIVARAMAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD HAVING ITS OFFICE AT CHEPAUK MADRAS	June 14, 1982
A. GANESAN Vs. AMARAVATHIAMMAL	July 6, 1982
A.R. SUDARSANAM Vs. MADRAS PURASAWALKAM HINDU JANOPAKARA SASWATHA NIDHI LTD. AND ORS.	March 20, 1982
A.V. CHINNIAH THEVAR Vs. ANTHONISWAMY, SANITARY INSPECTOR, GUDALUR	February 22, 1982
ABDUL GAFFAR Vs. N K SIDIQUE	January 5, 1982
ADAIKKAJI Vs. ABDUL RAHMAN RESIDING AT MUKKANMALAIPATTI KULATHUR TALUK PUDUKOTTAI DISTRICT	December 22, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADRAS RADIATORS AND PRESSINGS	June 22, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PICHAIMANICKAM CHETTIAR S	August 3, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ABBAS A	September 27, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHANMUGA GUNNY STORES	October 6, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RANGANATHAN CHETTY C R	November 3, 1982
AGATHEESWARAR PRASANNA VENKATESA PERUMAL DEVASTHANAM Vs. M NARASIMHAN	January 27, 1982
AJANTHA TRAVELSPONDICHERRY Vs. STATE TRANSPORT AUTHORITYPONDICHERRY	July 9, 1982
AL MURUGAN CHETTIAR Vs. STATE OF TAMIL NADU	December 1, 1982
ALAGAMMAL Vs. RAKKAMMAL	June 18, 1982
ALAMELU Vs. S SUBAS CHANDRA BOSE	June 18, 1982
AMALIAMMAL Vs. RAYARSWAMI	August 13, 1982
AMITHAKUMAR AMICHAND Vs. JAWANTHRAJ	January 7, 1982
AMMAKANNU AMMAL Vs. NATESA THEVAR DIED	September 6, 1982
ANJANADEVI Vs. ARUMUGHAM	October 13, 1982
ARUMUGHAM Vs. VALLIAMMAL	January 7, 1982
ARUMUGHAM Vs. VALLIAMMAL	January 17, 1982
ASHOK TRADERS Vs. STATE OF TAMIL NADU	November 18, 1982
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. V RAMACHANDRAN	August 31, 1982
ASSISTANT COLLECTOR OF CENTRAL EXCISE CUSTOMS DIVISION Vs. M ABDULLA	October 19, 1982
AYAPPA NAICKER Vs. SUBBAMMAL	August 25, 1982
AYYASAMI PILLAI Vs. SUBBARAYA PILLAI	July 24, 1982
AYYAVU KONAR Vs. CHELLIAH	November 9, 1982
B N SHANKAR Vs. STATE OF TAMIL NADU	April 23, 1982
B R KAPOOR AND COMPANY Vs. A RATHINAM CHETTY	November 1, 1982
B S ADITYAN Vs. R KANNAN ADITYAN	October 8, 1982
B S SOMASUNDARAM Vs. THANJAVUR DISTRICT CO OPERATIVE SUPPLY MARKET SOCIETY LTD	November 29, 1982
BAHOLE PHARMACEUTICALS CO Vs. GOVERNMENT OF INDIA	August 31, 1982
BALAKRISHNA KATHARE Vs. ASSISTANT REGISTRAR OF COMPANIES TAMIL NADU	December 17, 1982
BALAKRISHNAN Vs. AYYASAMI	July 29, 1982
BALDEVJI Vs. COMMISSIONER OF INCOME TAX	October 13, 1982
BANGALORE DISTRIBUTING COMPANY PVT LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER CHECK POST THIRUMANGALAM	January 12, 1982
BANK OF BARODA Vs. MAHENDRA DADHA	June 18, 1982
BAPALAL AND CO Vs. P THAKURDAS	April 28, 1982
BARTLEY Vs. STATE INSPECTOR OF POLICE C 5 POLICE STATION MADRAS	December 10, 1982
BHARAT TRADERS TIRUPATHUR Vs. S R VISWANATHAN	July 15, 1982
BHARATHA PANICKER Vs. KRISHNAKUMARI	November 18, 1982
BOMBAY TYRES INTERNATIONAL LTD Vs. P CHITTI BABU	September 6, 1982
BRITANNIA BISCUIT CO LTD Vs. ASSISTANT COMMISSIONER OF LABOUR HEAD QUARTERS	November 5, 1982
BUHARI TRADING CO Vs. STAR METAL CO	March 4, 1982
C A VALAMBAL Vs. IDOL OF SRI MADHYARJUNESWARASWAMI TEMPLE AT	August 17, 1982
C DEVAMANI Vs. STATE OF TAMILNAD	April 15, 1982
C M S ABDUS SALAM Vs. COMMISSIONER OF WEALTH TAX	January 6, 1982
C P GOPINATH Vs. LEELA GOVINDAN	February 26, 1982
C P MATHEW Vs. UNION OF INDIA	November 5, 1982
C S PILLAI Vs. CAPT M A MURUGARAJ	November 23, 1982
C SOMASUNDARAM Vs. STATE	December 6, 1982
C SWAMINATHA MUDALIAR SONS A PARTNERSHIP FIRM Vs. S M SINGARAM AND SINNIAH EXECUTOR AND ADMINISTRATOR UNDER THE WILL DEED	January 11, 1982
CAUVERY SPINNING AND WEAVING MILLS LTD. Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT TIRUCHIRAPPALLI AND ORS.	September 24, 1982
CHESEBROUGH PONDS INC Vs. STATE OF TAMIL NADU	February 18, 1982
CHETTINAD COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 3, 1982
CHINNAMMAL Vs. M PASHANIANAND	November 11, 1982
CHINNU NAICKEN Vs. RANGASAMI	July 22, 1982
CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. GOVERNMENT OF INDIA	December 23, 1982
COIMBATORE MUNICIPALITY REPRESENTED BY ITS COMMISSIONER Vs. S N AMEER	March 30, 1982
COLLECTOR OF CENTRAL EXCISE MADURAI Vs. MADURA COATS LTD	August 16, 1982
COMMISSIONER FOR THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. SWAMIKEELA ARASALWAR DHARMAM IN VEERA KERALA VARAMPURAM GRAMAM STREET SHENCOTTAH VILLAGE SHENCOTTAH TALUK TIRUNELVELI DISTRICT	July 9, 1982
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPT Vs. V GOVINDARAJAN	April 19, 1982
COMMISSIONER OF INCOME TAX Vs. STANDARD MOTOR PRODUCTS OF INDIA LIMITED	March 30, 1982
COMMISSIONER OF INCOME TAX Vs. WORKSHOP TRUST	April 1, 1982
COMMISSIONER OF INCOME TAX Vs. MADRAS AUTO SERVICE LIMITED	March 9, 1982
COMMISSIONER OF INCOME TAX Vs. PARAMANAND UTTAMCHAND	March 10, 1982
COMMISSIONER OF INCOME TAX Vs. SUBBIAH PILLAI K S HUF	March 11, 1982
COMMISSIONER OF INCOME TAX Vs. EAST INDIA INDUSTRIES M PRIVATE LIMITED	March 23, 1982
COMMISSIONER OF INCOME TAX Vs. P M MUTHURAMAKRISHNAN	July 19, 1982
COMMISSIONER OF INCOME TAX Vs. RANI MEYYAMMAI ACHI LATE	July 26, 1982
COMMISSIONER OF INCOME TAX Vs. S A E I PRIVATE LIMITED	July 26, 1982
COMMISSIONER OF INCOME TAX Vs. DADHA AND CO	July 29, 1982
COMMISSIONER OF INCOME TAX Vs. SANKARA ALLOM P LIMITED	July 28, 1982
COMMISSIONER OF INCOME TAX Vs. NORTH ARCOT DISTRICT CO OPERATIVE SPINNING MILLS LIMITED	June 15, 1982
COMMISSIONER OF INCOME TAX Vs. ARUNACHALA NADAR O P N	June 15, 1982
COMMISSIONER OF INCOME TAX Vs. SOUTH ARCOT ELECTRICITY DISTRIBUTION COMPANY LIMITED	June 16, 1982
COMMISSIONER OF INCOME TAX Vs. L M VAN MOPPES DIAMOND TOOLS LIMITED	June 30, 1982
COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS PRIVATE LIMITED	June 23, 1982
COMMISSIONER OF INCOME TAX Vs. SUNDARAVADANAM B M DR	August 20, 1982
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS REPCO LIMITED	August 24, 1982
COMMISSIONER OF INCOME TAX Vs. MUTHUMANICKAM V A	August 17, 1982
COMMISSIONER OF INCOME TAX Vs. JANAKI AMMAL AYYA NADAR TRUST	August 5, 1982
COMMISSIONER OF INCOME TAX Vs. INDIAN METAL AND METALLURGICAL CORPORATION	August 3, 1982
COMMISSIONER OF INCOME TAX Vs. SARASWATHI AMMAL K	September 7, 1982
COMMISSIONER OF INCOME TAX Vs. RADHAMBAL AMMAL	September 8, 1982
COMMISSIONER OF INCOME TAX Vs. MADRAS AUTORICKSHAW DRIVERS CO OPERATIVE SOCIETY LIMITED	October 14, 1982
COMMISSIONER OF INCOME TAX Vs. MYSORE FERTILISER COMPANY	November 2, 1982
COMMISSIONER OF INCOME TAX Vs. COIMBATORE COTTON MILLS LIMITED	October 6, 1982
COMMISSIONER OF INCOME TAX Vs. NAGI REDDY B	October 5, 1982
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED	September 17, 1982
COMMISSIONER OF INCOME TAX Vs. BHANDARI P	September 21, 1982
COMMISSIONER OF INCOME TAX Vs. SARAVANABHAVA MILLS PRIVATE LIMITED	September 21, 1982
COMMISSIONER OF INCOME TAX Vs. P J IRANI	September 24, 1982
COMMISSIONER OF INCOME TAX Vs. G RAJAM	December 20, 1982
COMMISSIONER OF INCOME TAX Vs. B NAGI REDDI	November 9, 1982
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS MADURAI PRIVATE LIMITED	November 9, 1982
COMMISSIONER OF INCOME TAX Vs. VAIDYANATHAN K S	November 12, 1982
COMMISSIONER OF INCOME TAX Vs. BALACHANDRAN V K	November 17, 1982
COMMISSIONER OF INCOME TAX Vs. P S CHELLADURAI	November 18, 1982
COMMISSIONER OF INCOME TAX Vs. SIMPSON AND COMPANY LIMITED	November 22, 1982
COMMISSIONER OF INCOME TAX Vs. THIRUMALAISWAMY NAIDU AND SONS	November 22, 1982
COMMISSIONER OF INCOME TAX Vs. RAJAGOPAL TRANSPORTS PRIVATE LIMITED	November 17, 1982
COMMISSIONER OF INCOME TAX Vs. THIRU AROORAN SUGARS LIMITED	December 7, 1982
COMMISSIONER OF INCOME TAX Vs. N RUDRAPPAN	December 1, 1982
COMMISSIONER OF INCOME TAX Vs. O M S S SANKARALINGA NADAR AND CO	December 7, 1982
COMMISSIONER OF INCOME TAX Vs. PRASAD PROCESS PRIVATE LIMITED	December 15, 1982
COMMISSIONER OF INCOME TAX Vs. BILLESWARA CHARITABLE TRUST	November 25, 1982
COMMISSIONER OF INCOME TAX Vs. SITALAKSHMI MILLS LIMITED	December 6, 1982
COMMISSIONER OF INCOME TAX Vs. AMBAL MILLS PRIVATE LIMITED	January 12, 1982
COMMISSIONER OF INCOME TAX Vs. NACHIMUTHU INDUSTRIAL ASSOCIATION	January 22, 1982
COMMISSIONER OF INCOME TAX Vs. CHITTAL ACHI V R	January 6, 1982
COMMISSIONER OF INCOME TAX Vs. P M P SOUNDARA PANDIAN AND BROS	January 7, 1982
COMMISSIONER OF INCOME TAX Vs. SIGAPPI ACHI SMT	January 4, 1982
COMMISSIONER OF INCOME TAX Vs. VENKATARAMAN A	January 5, 1982
COMMISSIONER OF INCOME TAX Vs. SOWBHAGMULL MAHAVIRCHAND N	January 6, 1982
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED	February 15, 1982
COMMISSIONER OF INCOME TAX Vs. JAYASHANKAR TRADERS	February 25, 1982
COMMISSIONER OF INCOME TAX Vs. S.A.E. (I) PRIVATE LTD.	March 26, 1982
COMMISSIONER OF INCOME TAX CENTRAL Vs. K SARASWATHI AMMAL	September 7, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. B M SUNDARAVADANAM	August 20, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. B NAGI REDDI	October 5, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. K S SUBBIAH PILLAI HUF	March 11, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. UNITED INDIA INSURANCE COMPANY LIMITED	February 15, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU II Vs. A VENKATARAMAN	January 5, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. V R DESAI	January 6, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. SANKARA ALLOM PRIVATE LIMITED	March 28, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. O P N ARUNACHALA NADAR	June 15, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. P BHANDARI	September 21, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. V K BALACHANDRAN	November 17, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU-I Vs. DADHA AND COMPANY	March 29, 1982
COMMISSIONER OF INCOME TAX TAMILNADU I Vs. LATE RANI MEYYAMMAI ACHI	July 26, 1982
COMMISSIONER OF INCOME TAX, TAMILNADU - I Vs. LATE RANI MEYYAMMAI ACHI AND ANR.	March 26, 1982
COMMISSIONER OF WEALTH TAX Vs. RAMACHANDRA CHETTIAR K	February 15, 1982
COMMISSIONER OF WEALTH TAX Vs. RANGANATHA MUDALIAR K S	September 24, 1982
COMMISSIONER OF WEALTH TAX Vs. P R SHANMUGAM	October 21, 1982
COMMISSIONER OF WEALTH TAX Vs. MEENAKSHI ACHI V S SV	September 9, 1982
COMMISSIONER OF WEALTH TAX Vs. S RAM	December 23, 1982
COMMISSIONER OF WEALTH TAX TAMIL NADU Vs. K RAMACHANDRA CHETTIAR	February 15, 1982
COMMISSIONER OF WEALTH TAX TAMIL NADU II MADRAS Vs. K S RANGANATHA MUDALIAR	September 24, 1982
COMMISSIONER OF WEALTH TAX TAMIL NADU IV Vs. V S T MOTORS PRIVATE LIMITED	September 9, 1982
CONSTITUTIONAL VALIDITY OF TAMIL NADU BUILDINGS LEASE AND RENT CONTROL ACT XVIII OF 1960 M/S BAPALAL AND COMPANY Vs. THAKURDAS	April 28, 1982
CONTROLLER OF ESTATE DUTY Vs. KUNJAMMAL SMT N	July 27, 1982
CONTROLLER OF ESTATE DUTY Vs. KAMALAMMA B DR	September 9, 1982
CONTROLLER OF ESTATE DUTY Vs. RAJASEKARAN KAMAK D	September 21, 1982
CONTROLLER OF ESTATE DUTY Vs. DESIKACHARI A C	October 7, 1982
CONTROLLER OF ESTATE DUTY Vs. R BRAHADEESWARAN	December 15, 1982
CONTROLLER OF ESTATE DUTY Vs. GURUVIAH NAIDU	November 23, 1982
CONTROLLER OF ESTATE DUTY MADRAS Vs. N KUNJAMMAL	July 27, 1982
CONTROLLER OF ESTATE-DUTY Vs. D RAJASEKARAN KAMAK	September 21, 1982
CONTROLLER OF ESTATE-DUTY Vs. A C DESIKACHARI	October 7, 1982
CUTFAST ABRASIVE TOOLS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	April 15, 1982
D ESRA SUNDER SINGH Vs. STATE OF TAMIL NADU	October 8, 1982
D RUKMANI AMMAL Vs. V K IZUDDEN	November 26, 1982
D S MOHAMMED KHAN Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT	July 28, 1982
DAISY BOAZ Vs. SPECIAL TAHSILDAR L A AND L A O INDUSTRIAL ESTATEMADRAS	November 30, 1982
DALMIA CEMENT BHARAT LIMITED Vs. STATE OF TAMIL NADU	March 4, 1982
DIVISIONAL ENGINEER/ACQUISITION VELLORE ELECTRICITY UNDERTAKING Vs. G MALLIKARJAN	July 22, 1982
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MADURAI Vs. R SIVASATHYAMURTHY	March 30, 1982
DURAISINGAM Vs. STATE OF TAMIL NADU	November 9, 1982
DURAISWAMI GOUNDER ALIAS VENKATAYYAN Vs. SUNDARAMMAL	June 29, 1982
DURAISWAMI PRADAYACHI Vs. THANGAVEL PADAYACHI	August 25, 1982
E I D PARRY INDIA LTD Vs. REGIONAL COMMISSIONER EPF TAMILNADU	August 20, 1982
E RANGARAJU Vs. REVENUE DIVISIONAL OFFICERTIRUCHIRAPALLI	January 21, 1982
E V EMPERUMAL Vs. RAJA KALYANA MANDAPAM	November 11, 1982
E. ENJANADEVI Vs. ARUMUGHAM AND ANR.	October 13, 1982
ELGI EQUIPMENTS LIMITED INDIA HOME TIRUCHI ROAD COIMBATORE 18 Vs. REGIONAL DIRECTOR REGIONAL OFFICE TAMIL NADU EMPLOYEES	October 13, 1982
ENGINEERING INVESTMENTS P LTD Vs. BHARATH HEAVY ELECTRICALS LTD	February 15, 1982
EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT Vs. V SUBBIAH NAICKER	February 15, 1982
EXECUTIVE OFFICER SRI RAJAGOPALASWAMI TEMPLE PUDUPALAYAM CUDDALORE Vs. A SATCHIDANANDAM	August 17, 1982
G K DEVARAJULU NAIDU Vs. COMMISSIONER OF INCOME TAX	July 27, 1982
G N SRIDHARAN Vs. UNION OF INDIA	October 8, 1982
G PANNEERSELVAN Vs. RENT CONTROLLER VII JUDGE COURT OF SMALL CAUSES MADRAS	March 4, 1982
G SRINIVASAN Vs. GOVERNMENT OF TAMIL NADU	August 25, 1982
G. GANAPATHY Vs. R. ANBALAGAN AND ORS.	November 19, 1982
G. PARVATHI AMMAL Vs. PALLAVAN TRANSPORT CORPORATION LTD.	October 22, 1982
GANAPATI Vs. STATE	September 29, 1982
GLENROCK RUBBER ESTATES Vs. STATE OF TAMIL NADU	April 21, 1982
GOVERNMENT OF INDIA Vs. PRABHAKAR MATCH INDUSTRIES DHARMAPURI	December 24, 1982
GOVERNMENT OF INDIA Vs. ASHOK LEYLAND LTD	December 7, 1982
GOVERNMENT OF TAMIL NADU Vs. M N RAGHUNATHAN	January 5, 1982
HIS HOLINESS SRI LA SRI AMBALAVANA PAN DARA SANNATHI AVERGAL Vs. STATE OF TAMIL NADU	April 28, 1982
HYATH BASHA Vs. TAJAN BI	December 16, 1982
HYDER ENTERPRISES AND ORS. Vs. THE DEPUTY COMMISSIONER OF CIVIL SUPPLIES (CITY) AND ORS.	September 23, 1982
IDOL OF SRI RANGANATHASWARMY DEVASTHANAM SRIRANGAM Vs. MAVADIAN	August 3, 1982
IN RE: A. SOORIANARAYANAN AND ANOTHER Vs. STATE	August 31, 1982
IN RE: MANICKAMMAL Vs. STATE	March 12, 1982
IN RE: MOHAN RAJ AND APPAVOO Vs. STATE	June 13, 1982
IN RE: RAMASWAMI Vs. STATE	March 19, 1982
IN RE: S AGARWAL Vs. STATE	August 17, 1982
INDIA LEATHER CORPORATION PVT LIMITED Vs. STATE OF TAMIL NADU	September 20, 1982
INDIAN BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	October 13, 1982
INDIAN BANK TIRUVANNAMALAI Vs. V A BALASUBRAMANIA GURUKAL	March 31, 1982
INDIAN ORGANIC CHEMICALS LIMITED Vs. UNION OF INDIA	July 27, 1982
INDIAN OVERSEAS BANK Vs. COLLECTOR OF CUSTOMS MADRAS	February 11, 1982
INDRA COTTON MILLS PVT LTD Vs. RAKECHA AND CO BOMBAY	December 23, 1982
INSPECTOR OF PROVIDENT FUND PONDICHERRY Vs. A S KANDASWAMY PILLAI	May 29, 1982
J M B ROCHE Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF STEEL AND MINES DEPARTMENT OF MINES NEW DELHI	November 30, 1982
J RAMU CHETTIAR Vs. SPECIAL TAHSILDAR DEBT RELIEFSARIYALUR	January 25, 1982
JALAL KALILUR REHMAN Vs. FOURTH INCOME-TAX OFFICER	March 5, 1982
JAYAMMAL Vs. VALLIAMMAL	September 13, 1982
JAYARAM M R Vs. COMMISSIONER OF INCOME TAX	October 5, 1982
JAYENDRABHAI KESHAVLAL SHETH A 12 PRITHAMNAGAR ALICE BRIDGE Vs. ABDUL RAHIM ALIAS RAHIMBHAI	August 24, 1982
JAYPRAKASH MATCH WORKS KOVILPATTI Vs. UNION OF INDIA	March 3, 1982
JEEVAKHAN Vs. OFFICER IN CHARGE OF Q BRANCH OF TAMIL NADU POLICE	December 10, 1982
K A C TRADING CORPORATION Vs. STATE OF TAMIL NADU	November 3, 1982
K A S KHADER SAHIB Vs. STATE OF TAMIL NADU	September 14, 1982
K CHINNA VAIRA THEVAR Vs. S VAIRA THEVAR	February 11, 1982
K J SIVALINGAM Vs. S GURUSWAMY	October 14, 1982
K JAYARAM MUDALIAR Vs. STATE OF TAMIL NADU	August 12, 1982
K K MOHAMMED EBRAHEEM SAHIB AND SONS Vs. STATE OF TAMIL NADU	March 31, 1982
K KALIAMMAL Vs. ATHI V RAMACHANDRAN	November 17, 1982
K L KUTTAYAN CHETTIAR Vs. K V R SURENDRANATHACHARY	August 4, 1982
K M MUTHUSAMY Vs. COMMISSIONER PANCHAYAT UNION THOOKANAICKANPALAYAM GOBI TALUK	November 10, 1982
K M RAGHOTHAMAN Vs. M P KANNAPPAN	April 12, 1982
K M S SUBBIAH CHETTIAR AND BROS Vs. STATE OF TAMIL NADU	February 15, 1982
K MOHAN Vs. BALAKANTA LAKSHMI	December 13, 1982
K MURLI MANOHAR Vs. K RAGHAVAN	August 27, 1982
K NOORUNAISA Vs. DISTRICT COLLECTOR NORTH ARCOT AT VELLORE	January 8, 1982
K R VENKATRAMA GOUNDER Vs. RANGATHAI	January 28, 1982
K RANGASWAMY Vs. STATE OF TAMIL NADU	December 8, 1982
K SAMBANDAM Vs. SIRKARI CO OP URBAN BANK LTD	March 19, 1982
K SELVARAJ CORRESPONDENT SECRETARY THE LAKSHMI MILLS HIGH SCHOOL KOVILPATTI Vs. R JESUDASAN	February 3, 1982
K THIVYARAJ Vs. CHIEF SECRETARY GOVERNMENT OF PONDICHERRY PONDICHERRY	March 4, 1982
K V S R SUBRAMANIAN CHETTIAR Vs. REVENUE DIVISIONAL OFFICERARANTANGI PUDUKOTTAI DISTRICT	February 2, 1982
K V S SOUNDARAJAN Vs. A G SANTHANAM	September 6, 1982
K.M. VENKATARAMAN CHETTIAR AND SONS, BY ITS MANAGING PARTNER K.V. NAGASUBRAMANIAM Vs. N.G. KUTRAM KASTHURI RANGIAH CHETTIAR CHARITY ESTATE TRICHY REPRESENTED BY ITS TRUSTEE T.R. KARUNAKARAN AND ORS.	November 26, 1982
KALPANA TEXTILES 185 PALACE ROAD MADURAI Vs. ADDITIONAL COMMISSIONER FOR WORK MENÏ¿½S OMPENSATION MADURAI APPELLATE AUTHORITY UNDER THE TAMIL NADU SHOPS AND ESTABLISHMENTS ACT 1947	November 4, 1982
KANPHA LABS Vs. UNION OF INDIA	November 17, 1982
KANYAKUMARI AUTOMOBILES PRIVATE LIMITED Vs. P NATARAJAN	March 18, 1982
KEDARISWARAN Vs. NADANAPATHEESWARAR TEMPLE	August 31, 1982
KOTHANDAPILLAI Vs. STATE	April 8, 1982
KRISHNA NAIDU Vs. RAJALAKSHMI AMMAL	July 20, 1982
KRISHNAMURTHY Vs. SRINIVASA @ S S VASAN AND STATE	January 28, 1982
KRISHNAN SERVAI Vs. ARULMIGHU KALIAMMAN TEMPLEBATLAGUNDU	September 27, 1982
KUPPU BOYAN Vs. SENGOTTAIYAN	September 23, 1982
KUPPUSWAMY Vs. DEIVATHAL	December 9, 1982
KUTTY FLUSH DOORS AND FURNITURE CO P LTD Vs. STATE OF TAMIL NADU	April 15, 1982
LAKSHMANA PERUMAL NAICKER Vs. NARAYANASWAMI NAICKER	August 11, 1982
LAKSHMI ANIMAL Vs. SUNDARAMURTHI CBETTI	November 22, 1982
LALITHA RAMASWAMY Vs. STATE OF TAMIL NADU	August 12, 1982
LALKHAN ALIAS GANGAPRAKASH Vs. INSPECTOR OF POLICE Ï¿½Q	December 15, 1982
LALKHAN ALIAS GNANAPRAKASAM AND OTHERS Vs. INSPECTOR OF POLICE, Q BRANCH, VILLPPURAM TOWN	December 16, 1982
LUCAS T V S LIMITED MADRAS Vs. GOVERNMENT OF INDIA NEW DELHI	November 29, 1982
M A MURUGAPPAN Vs. COMMISSIONER OF WEALTH TAX	November 17, 1982
M ADAIKALAM Vs. STATE OF TAMIL NADU	October 1, 1982
M CHENGAIAH Vs. STATE OF TAMIL NADU	February 18, 1982
M JANAKIRAMA IYER Vs. MEENAKSHIAMMAL	March 9, 1982
M KANTHILAL BAFNA Vs. STATE OF TAMIL NADU	April 21, 1982
M M MOHIDEEN THAMBI AND COMPANY Vs. STATE OF TAMIL NADU	March 9, 1982
M P APPULU Vs. A FATIMA LOHRA	April 15, 1982
M P GNANAMBAL AMMAL Vs. COMMISSIONER OF INCOME TAX	March 16, 1982
M R JAYARAM Vs. COMMISSIONER OF INCOME TAX MADRAS	October 5, 1982
M R NATARAJAN Vs. GNANAMBAL AMMAL	March 19, 1982
M R P CHANDRASEKARAN Vs. STATE	November 26, 1982
M R S RAMAKRISHNAN Vs. ASSISTANT DIRECTOR OF EX ERVICEMEN WELFARE DISTRICT SOLDIERS SAILORS AND AIRMEN BOARDTIRUCHIRAPALLI	February 26, 1982
M RAMASWAMY PADAYACHI Vs. K VIJENDRAN	August 13, 1982
M RENOLD PRINCELY Vs. GOVERNMENT OF TAMIL NADU	June 8, 1982
M THANGAVELU CHETTY Vs. CHINNASAMY	February 9, 1982
M V M MAHALINGAM CHETTIAR Vs. APPELLATE AUTHORITY SUB COLLECTOR KUMBAKONAM	February 2, 1982
M. SAMBANDAM Vs. THE FOOD CORPORATION OF INDIA, REPRESENTED BY ITS ZONAL, MANAGER	April 26, 1982
M. SOMASUNDARAM Vs. STATE BY INSPECTOR OF POLICE, C.CL.W.C.I.D., COIMBATORE URBAN	December 6, 1982
M. THANGAVELU CHETTY Vs. CHINNASAMY AND ORS.	February 11, 1982
MADURA COATS LIMITED Vs. GOVERNMENT OF INDIA	September 30, 1982
MAHESWARI COMMERCIAL FINANCE CORPORATION TIRUVANNAMALAI Vs. KUMARAN COMMERCIAL FINANCE CORPORATION TIRUVANNAMALAI	December 10, 1982
MANAGEMENT KOTTABOMMAN TRANSPORT CORPORATION Vs. M LUCAS	February 5, 1982
MANAGEMENT OF INDIAN STEEL ROLLING MILLS Vs. L BALASUNDARAM THE PRESIDING OFFICER FIRST	December 13, 1982
MANAGEMENT OF MESSARS R SUNDARAMAN Vs. PRESIDING OFFICER OF THE LABOUR COURT	August 2, 1982
MANAGEMENT OF PANKAJA MILLS Vs. CONTROLLING AUTHORITY	February 6, 1982
MANAGEMENT OF SRI SABARI MILLS LTD Vs. M KULANDAI	March 25, 1982
MANAGEMENT OF TRACTORS AND FARMS EQUIPMENT LTD Vs. FIRST ADDITIONAL LABOUR COURT MADRAS	September 15, 1982
MANAGEMENT SOUTHERN TEXTILES LIMITED COIMBATORE Vs. UNITED TEXTILES LABOUR ASSOCIATION	August 13, 1982
MANICKAM Vs. STATE, BY R.D.O., COIMBATORE	January 25, 1982
MANICKAMMAL Vs. T V BALASUNDARAM CHETTIAR	March 12, 1982
MANIMEGALAI JANAGARAJ Vs. S ALAGHIA DASS	June 22, 1982
MANIMEGALAI JANAGARAJ Vs. S ALAGHIA DASS	January 22, 1982
MARAPPA GOUNDER Vs. VENKATACHALAM	December 20, 1982
MARITIME COLLECTOR OF CENTRAL EXCISE Vs. EAST ASIATIC COMPANY INDIA LTD	September 14, 1982
METAL SALES CORPORATION Vs. JOINT COMMERCIAL TAX OFFICER	December 21, 1982
METTUR SPINNING MILLS Vs. DY COMMISSIONER OF LABOUR	August 31, 1982
METTUR SPINNING MILLS METTUR DAM DISTRICT Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972	August 31, 1982
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. STATE OF TAMIL NADU	March 15, 1982
MINOR J SRINIVASAN Vs. KANNAN MOTOR TRANSPORT 43 KANAGASABAI NAGAR CHIDAMBARAM	September 29, 1982
MOHAMED ISMAIL Vs. KHADIRSA ROWTHER	February 24, 1982
MOHAMMED NACHIYAR Vs. HIRUDAYA DASS	January 22, 1982
MOHAN RAJ Vs. STATE	June 30, 1982
MRS. A.C. BENJAMIN (NEE A.C. WICKS) Vs. A.C. NEWMAN FAMILY TRUST, REPRESENTED BY ITS TRUSTEE O.B. NEWMAN	February 4, 1982
MUNUSWAMY Vs. SUB INSPECTOR OF POLICE PERALAM POLICE STATION EAST THANJAVUR DISTRICT	April 16, 1982
MUTHA PUKHRAJ RATANJEE Vs. GANESH MULL ADAJI	November 25, 1982
MYCOL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 24, 1982
N BALASUBRAMANIA IYER Vs. PONNESWARI AND MUTHU KUMARASWAMY DEVASTHANAM	July 7, 1982
N GOVINDASWAMI Vs. R BAKKIM	December 9, 1982
N KRISHNAMMAL Vs. COMMISSIONER OF INCOME TAX	August 3, 1982
N RAJAKUMAR Vs. MANAGEMENT OF INDIAN BANKMADRAS	July 15, 1982
N S SIVAPRAKASAM Vs. M MUNUSWAMY NAICKER	January 7, 1982
N SASTHA Vs. ASSISTANT CONTROLLER OF ESTATE-DUTY	September 7, 1982
N VISWANATHAN Vs. AUTHORISED OFFICER LAND REFORMS MAYAVARAM	October 7, 1982
N VISWANATHAN Vs. UNION OF INDIA	December 7, 1982
N.A. MOHAN Vs. THE STATE OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT, OF EDUCATION, SCIENCE AND TECHNOLOGY, FORT ST. GEORGE AND ORS.	November 26, 1982
N.S.P. PANDIAN AND ORS. Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT FOOD DEPARTMENT FORT ST. GEORGE AND ORS.	October 22, 1982
NAGAMMAL Vs. ALAGUMANNA CHETTIAR	December 17, 1982
NAGARAJAN AND ORS. Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT AND ORS.	April 15, 1982
NAINA TRADING CORPORATION Vs. DEPUTY COMMERCIAL TAX OFFICER HARBOUR III DIVISION MADRAS	November 10, 1982
NARASUÏ¿½S COFFEE COMPANY FIRM Vs. M MUHAMMED IBRAHIM ROWTHER	December 23, 1982
NARAYANAN CHETTIAR A M A SP Vs. CONTROLLER OF ESTATE DUTY	August 20, 1982
NARAYANAN NAIR Vs. KATHIYAYINI	July 12, 1982
NARAYANASWAMI CHETTIAR Vs. NAMBIKKAI MARY AMMAL	January 25, 1982
NATIONAL INSURANCE COMPANY LIMITED Vs. V VASANTHA	September 26, 1982
NAZEEMA BEEVI Vs. COMMISSIONER OF WEALTH TAX MADRAS	November 12, 1982
NEMICHAND PARASMAL AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER EVENING BAZAAR ASSESSMENT CIRCLE MADRAS	August 26, 1982
NEW INDIA ASSURANCE CO LTD Vs. P PAUL ALSO KNOWN AS BALAN	November 22, 1982
O ABDUL AZIZ Vs. ADDITIONAL DIRECTOR OF ENFORCEMENTMINISTRY OF LAWNEW	February 15, 1982
ODEON MANI TIRAIARANGAM Vs. STATE OF TAMIL NADU	March 2, 1982
OFFICIAL RECEIVERMADURAI Vs. P N KRISHNAIER	January 22, 1982
OP SOCIETY Vs. PONDICHERRY STATE WEAVERS CO REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS	April 1, 1982
ORIENTAL BANK OF COMMERCE Vs. COMMISSIONER OF LABOUR	March 5, 1982
P CHOCKALINGAM Vs. DEPUTY COMMERCIAL TAX OFFICER, NAGERCOIL, (RURAL), KANYAKUMARI DISTRICT	November 20, 1982
P JOSEPH SWAMINATHAN Vs. COMMISSIONER OF INCOME TAX	October 11, 1982
P M CHANDRA Vs. STATE	September 3, 1982
P M SRINIVASAN Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, CABINET SECRETARIAT, DEPARTMENT OF PERSONNEL, GOVERMENT OF INDIA	August 19, 1982
P RATHINASWAMI Vs. STATE	March 29, 1982
P S PALANIAPPA CHETTIAR Vs. A SIMEN GEORGE	April 30, 1982
P SILAMBAN Vs. G RAMAMURTHY IYER	March 23, 1982
P SYED MOHAMMED Vs. V P L MEENAKSHISUNDARAM CHETTIAR	October 18, 1982
P THANKA NADAR Vs. NESAMONY NADAR	December 24, 1982
P THIRUVENGADA MUDALIAR Vs. SYNDICATE BANK	August 31, 1982
P V MOHEMMED GHOUSE Vs. STATE OF TAMIL NADU	August 23, 1982
P. KASILINGAM AND ORS. Vs. P.S.G. COLLEGE OF TECHNOLOGY BY ITS PRINCIPAL AND ORS.	December 23, 1982
P. UDAYA SHANKAR Vs. ANDHRA BANK AND OTHER	November 25, 1982
P.V. SRINIVASAN Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE CABINET SECRETARIAT	August 19, 1982
PALANIAPPA GOUNDER Vs. NALLAMUTHU GOUNDER	April 1, 1982
PALANIAPPA GOUNDER Vs. NALLAMUTHU GOUNDER AND ORS.	March 1, 1982
PANDIAN TIMBER DEPOT Vs. STATE OF TAMIL NADU	September 16, 1982
PANDURANGAN CHETTIAR Vs. EKAMBARAM	March 11, 1982
PAPPAYEE AMMAL Vs. SUBBULAKSHMI AMMAL	December 2, 1982
PARRYS CONFECTIONARY LTD Vs. STATE OF TAMIL NADU	March 31, 1982
PERUMAL Vs. STATE	June 23, 1982
PIONEER KOTHALAPALLAM ESTATE Vs. STATE	July 22, 1982
PONDICHERRY STATE WEAVERS CO OPERATIVE SOCIETY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS	April 1, 1982
PONNAPPA GOUNDER Vs. KANDASWAMY AND ANR.	February 16, 1982
PONNIAH CHETTIAR Vs. S RAJAGOPAL	August 5, 1982
PONNUSWAMY Vs. DISTRICT REVENUE OFFICER NORTH ARCOT AT VELLORE	April 2, 1982
PRAKASH ROADLINES P LTD Vs. UNITED INDIA INSURANCE CO LTD	March 12, 1982
PREMIER ELECTRO MECHANICAL FABRICATORS Vs. STATE OF TAMIL NADU	November 12, 1982
PREMIER INSURANCE COMPANY LTD Vs. C THOMAS	August 31, 1982
PREMIER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 25, 1982
PRINCIPAL KENDRIYA VIDYALAYA Vs. V RAJAGOPALAN	April 20, 1982
PROVINCIAL SUPERIOR CLUNY CONVENT MALLESWARAM Vs. STATE OF TAMIL NADU	January 22, 1982
PUSHPAVALLI AMMAL Vs. REVENUE DIVISIONAL OFFICERNAGAPATTINAM	February 2, 1982
R ANNAMALAI Vs. PAPPATHI	February 9, 1982
R BALUSWAMI CHETTIAR Vs. APPELLATE ASSISTANT COMMISSIONER	July 12, 1982
R INDIRA Vs. REGIONAL TRANSPORT AUTHORITY	July 28, 1982
R KARUPPAN Vs. MINISTRY OF EXTERNAL AFFAIRS NEW DELHI	February 26, 1982
R M MUTHIAH Vs. GOVERNMENT OF TAMIL NADU	January 27, 1982
R MUTHU Vs. ASSISTANT SUB INSPECTOR R P F	November 11, 1982
R PALANIVELU GOUNDER Vs. STATE OF TAMIL NADU	November 22, 1982
R PURUSHOTHAMAN Vs. K DHANAPAL	February 23, 1982
R R PICTURES Vs. COMMISSIONER OF INCOME TAX	February 3, 1982
R RAJAGOPALACHARIAR Vs. R VENKATACHALAM	June 1, 1982
R S SUBRAMANIAM Vs. GENERAL MANAGER INTEGRAL COACH FACTORY	September 27, 1982
R SAMBANDAM Vs. G CHIDAMBARAM PILLAI	February 4, 1982
R SHANMUGAM Vs. OFFICER COMMANDING 65 COY ASS SUPPLY TYPE B FORT ST GEORGE	April 27, 1982
R VENKATESAN Vs. GOVERNMENT OF PONDICHERRY REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, DEVELOPMENT DEPARTMENT	September 14, 1982
RAJAMANI Vs. CO OPERATIVE SUGARS LTD	October 18, 1982
RAJAN KATTALAI ATTACHED TO SRI THYAGARAJASWAMI TEMPLE Vs. GOVERNMENT OF TAMIL NADU	December 15, 1982
RAJASEKARAN Vs. BHUVANESWARI	December 2, 1982
RAJENDRA MILLS LTD Vs. PANDIAN BANK LTD	September 7, 1982
RAJESWARI Vs. VASUMAL LALCHAND	September 30, 1982
RALLIS INDIA LIMITED Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	August 25, 1982
RAMALINGA NAICKER Vs. CHENNAKRISHNA KONAR	December 16, 1982
RAMASWAMI Vs. GOPALAN	July 20, 1982
RAMASWAMY CHETTIAR R P Vs. COMMISSIONER OF WEALTH TAX	March 4, 1982
RAMASYEE AGRO-INDUSTRIES LIMITED Vs. INDIA SUGAR REFINERIES LIMITED	February 15, 1982
RODIER MILL EMPLOYEES CO OPERATIVE STORES LIMITED Vs. COMMISSIONER OF INCOME TAX	January 4, 1982
ROSALINE RAJAN Vs. S M JOSEPH XAVIER LOURDARAJAN	March 3, 1982
RUKMANI AMMAL Vs. K G HARIDAS KUNNATHALAI	October 12, 1982
RUPANI BROTHERS Vs. DEPUTY COMMERCIALTAX OFFICER GROUP THREE INSPECTION WING	January 27, 1982
S A AHAMED Vs. ALAGAR	July 29, 1982
S ABRAHAM Vs. STATE OF TAMIL NADU	January 27, 1982
S ALAGIRISWAMI NAIDU Vs. CHELLAYEE AMMAL	January 8, 1982
S CHANDER AND COMPANY Vs. STATE OF TAMIL NADU	April 1, 1982
S CHANDRAN Vs. STATE OF TAMIL NADU	April 23, 1982
S GOPALAKRISHNA AND BROS A FIRM Vs. S NAGAMANICKAM	November 11, 1982
S K SHANMUGAVELU Vs. STATE OF TAMIL NADU	August 4, 1982
S KANDASWAMI CHETTIAR AS TRUSTEE OF DHARMARAJA KOIL Vs. R A MURUGESA CHETTIAR	January 22, 1982
S KANDASWAMI CHETTIAR AS TRUSTEE OF DHARMARAJA KOIL Vs. R A MURUGESA CHETTIAR	February 22, 1982
S KRISHNAMURTHY IYER Vs. RAMAIAH KONAR	December 2, 1982
S M A SIDDIQUE Vs. COMMISSIONER OF INCOME TAX	November 17, 1982
S MANI Vs. T K JACOB	April 23, 1982
S MANICKAM Vs. DHANAKOTI	September 21, 1982
S N RANGASWAMY Vs. S MUTHURAMA REDDY	April 1, 1982
S P NATARAJAN Vs. REGISTRAR ANNAMALAI UNIVERSITY AMANALAI NAGAR	November 22, 1982
S RADHAKRISHNAN Vs. INCOME TAX OFFICER	September 9, 1982
S U S DAVEY SONS Vs. P M NARANASWAMY	January 21, 1982
S V SUNDARESAN Vs. ASSISTANT CONTROLLER OF ESTATE-DUTY	April 7, 1982
SABARI MILLS LTD Vs. M. KULANDAI	March 25, 1982
SADAYARI Vs. PARMASIVAM	November 23, 1982
SAKTHI ROADWAYS Vs. THE REGIONAL TRANSPORT OFFICER AND ANR.	November 1, 1982
SAM AYYA ALSO KNOWN AS SWAMINATHAN AND OHERS Vs. KARUPPIAH AMBALAM AND OHERS	July 27, 1982
SANTHAMANI Vs. S N SOMASUNDARAM	January 21, 1982
SARASWATHI AMMAL Vs. COMMISSIONER OF INCOME TAX	January 11, 1982
SAROJINI AMMAL Vs. ANBAZHAGAN	November 4, 1982
SASTHA N Vs. CONTROLLER OF ESTATE DUTY ASST	September 7, 1982
SECOND INCOME-TAX OFFICER Vs. GRAHALAKSHMI	March 29, 1982
SECRETARY AND TREASURER THE CHIEF GENERAL MANAGER STATE BANK OF INDIA LOCAL HEAD OFFICE Vs. P MUTHUKRISHNAN	July 16, 1982
SECRETARY MINISTRY OF FINANCE GOVERNMENT OF INDIA NEW DELHI Vs. W S INSULATORS OF INDIA MADRAS	September 30, 1982
SEKAR Vs. STATE	November 1, 1982
SENTHILVE Vs. STATE OF TAMIL NADU	July 20, 1982
SHA NIRBHAYALA BAHADURMAL Vs. KRISHNA RAO M NIKAN	January 5, 1982
SHANMUGHASUNDARAM PILLAI Vs. STATE OF TAMIL NADU	July 16, 1982
SHYAMALA PICTURES P LIMITED Vs. COMMISSIONER OF INCOME TAX	June 22, 1982
SINGARAMOORTHI Vs. STATE	November 23, 1982
SOUNDARAPANDI Vs. STATE OF TAMIL NADU	March 4, 1982
SOUNDARPANDI Vs. STATE	March 4, 1982
SOUTHERN PUBLICATIONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 16, 1982
SPECIAL OFFICER NAMAKKAL MUNICIPALITY NAMAKKAL Vs. S KRISHNAVENI	June 17, 1982
SREE AYYANAR SPINNING AND WEAVING MILLS LTD Vs. UNION OF INDIA	December 1, 1982
SRI RAM CHIT FUNDSALEM Vs. STATE OF TAMIL NADU	February 25, 1982
SRI SABARI MILLS LIMITED K SATHANUR TIRUCHIRAPALLI Vs. M KULANDAI	April 25, 1982
SRINIVASA PILLAI DIED Vs. K RAGUNATHAN	September 22, 1982
STATE Vs. BASKARAN	October 5, 1982
STATE Vs. DHANAKODI	October 5, 1982
STATE Vs. UNI DRUG	August 22, 1982
STATE Vs. P SHANMUGAM	March 19, 1982
STATE Vs. NATARAJAN	June 16, 1982
STATE Vs. K RAMASWAMY	November 25, 1982
STATE Vs. MUTHU GOUNDER	December 14, 1982
STATE Vs. SELVARAJ	November 8, 1982
STATE Vs. SCOTCH PHARMACEUTICAL WORKS	November 5, 1982
STATE Vs. M/S. UNI DRUG AND OTHERS	August 6, 1982
STATE BY PUBLIC PROSECUTOR Vs. PACHIAPPAN	July 15, 1982
STATE BY PUBLIC PROSECUTOR Vs. PALANIAPPA GOUNDER	August 17, 1982
STATE BY PUBLIC PROSECUTOR Vs. KASIRAJAN AND ANOTHER	August 2, 1982
STATE OF TAMIL NADU Vs. BEST AND CO P LTD	January 11, 1982
STATE OF TAMIL NADU Vs. THAKOREBHAI	February 15, 1982
STATE OF TAMIL NADU Vs. C VADIAPPAN	February 11, 1982
STATE OF TAMIL NADU Vs. T ABDUL WAHID AND CO	November 18, 1982
STATE OF TAMIL NADU Vs. ABDULLAH MALICK AND COMPANY	November 18, 1982
STATE OF TAMIL NADU Vs. KS M G MEENAMBAL	December 15, 1982
STATE OF TAMIL NADU Vs. J C ELECTRICALS	December 6, 1982
STATE OF TAMIL NADU Vs. INDIAN CABLE COMPANY LTD	December 20, 1982
STATE OF TAMIL NADU Vs. SANKARAN	December 20, 1982
STATE OF TAMIL NADU Vs. JANAKI	April 30, 1982
STATE OF TAMIL NADU Vs. CHAMUNDESWARI ENTERPRISES	July 1, 1982
STATE OF TAMIL NADU Vs. KANNIKA CYCLE STORES	June 24, 1982
STATE OF TAMIL NADU Vs. THANGADURAI	June 24, 1982
STATE OF TAMIL NADU Vs. SINGHI TRADERS	July 29, 1982
STATE OF TAMIL NADU Vs. KUTTY FLUSH DOORS AND FURNITURE COMPANY PRIVATE LIMITED	April 15, 1982
STATE OF TAMIL NADU Vs. KUTTY FLUSH DOORS AND FURNITURE CO P LTD	April 5, 1982
STATE OF TAMIL NADU Vs. VIJAYALAKSHMI GUNNY MUNDY	September 9, 1982
STATE OF TAMIL NADU Vs. VAITHI	September 10, 1982
STATE OF TAMIL NADU Vs. PYARELAL MALHOTRA	August 26, 1982
STATE OF TAMIL NADU Vs. VELAN STORES	November 3, 1982
STATE OF TAMIL NADU Vs. ARULMURUGAN AND COMPANY	November 2, 1982
STATE OF TAMIL NADU Vs. FEDDERS LLOYD CORPORATION P LTD	October 7, 1982
STATE OF TAMIL NADU Vs. DEVENDRA ELECTRICALS	October 7, 1982
SUBBU GOUNDER ALIAS CHINNASWAMY Vs. S JAYAPANDIAN EDITOR PRINTER AND PUBLISHER	December 6, 1982
SUNDARAM FINANCE LIMITED Vs. STATE OF TAMIL NADU	June 21, 1982
SUNDARAM TEXTILES LIMITED BARING ITS REGISTERED OFFICE AT T V S BUILDINGS WEST VELI STREET MADURAI 1 Vs. ASSISTANT COLLECTOR OF CUSTOMS IMPORTS	July 7, 1982
SUNDARAMBAL ACHI Vs. APPELLATE AUTHORITY AND SUB COLLECTORKUMBAKONAM	February 1, 1982
SUPRINTENDENT TANSI LEATHER WORKS MADRAS Vs. G GOWRI	September 7, 1982
SYNDICATE BANK Vs. N C KALYANI RAGHAVAN	August 19, 1982
T CHENGALVARAYAN Vs. MUTHIALPET HIGH SCHOOLMADRAS	February 11, 1982
T CHINNATHAMBI Vs. DRIVERS AND CONDUCTORS SERVICE P LTD	December 16, 1982
T DAMODARAN Vs. KAMALAMMAL	October 22, 1982
T E RAMANATHA RAO Vs. K JANARDHANAN	August 20, 1982
T I AND M SALES LIMITED Vs. STATE OF TAMIL NADU	March 16, 1982
T K SUBRAMANIAN AND OTHERS Vs. T K GNANASEKARAN AND ANOTHER	August 6, 1982
T K SUNDARAM Vs. V BALARAJ	June 30, 1982
T K V S VIDYAPOORNACHARY SONS Vs. M R KRISHNAMACHARY	July 9, 1982
T N SANKARASUNDARAM Vs. DIRECTOR OF STATIONERY AND PRINTING 816 ANNA SALAI	February 12, 1982
T P KUNHIRAMAN Vs. OFFICIAL ASSIGNEEMADRAS	April 30, 1982
T S CYCLES OF INDIA Vs. UNION OF INDIA	August 16, 1982
T S KOTHANDRAMAN Vs. SUB-COLLECTORMETTUR	February 15, 1982
T S PICHAIYA TUTICORIN Vs. RENT CONTROLLER TUTICORIN	July 20, 1982
T V ANGAPPAN Vs. COIMBATORE MURUGAN MILLS LTD	April 13, 1982
T V VASUDEVAN Vs. T GOVINDASWAMI NAICKER	October 13, 1982
T.S. KRISHNAMURTHY AND ANR. Vs. THE STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, DEPARTMENT OF PROHIBITION AND EXCISE AND ORS.	September 20, 1982
TAMIL NADU LIVESTOCK INSPECTORSÏ¿½ ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU	July 27, 1982
TAMIL NADU WAKF BOARD Vs. S SYED INAM SAHEB	March 16, 1982
THE COMMISSIONER OF CIVIL SUPPLIES AND ANR. Vs. P. ANNAMALAI AND ORS.	April 27, 1982
THE INSPECTOR OF PROVIDENT FUND, PONDICHERRY Vs. A.S. KANDASWAMY PILLAI	July 29, 1982
THE TIRUPPARANKUNDRAM SRI SUBRAMANIASWAMI KOIL REPRESENTED BY THE EXECUTIVE OFFICER Vs. SHEIK MOHAIDEEN AND ORS.	July 29, 1982
THIRUSULAM ANNA HARIJAN BLUE METAL WORKERS INDUSTRIAL CO OPERATIVE SOCIETY Vs. K VENKATARAMAN	November 24, 1982
THOMAS, Vs. STATE	January 6, 1982
TRANSFORMER AND SWITCHGEAR LIMITED Vs. COMMISSIONER OF INCOME TAX	June 21, 1982
U R RANGASAMY Vs. UNION OF INDIA	October 15, 1982
UDAYAKUMAR Vs. R. KALAVATHI AND ANOTHER	April 16, 1982
UNION OF INDIA Vs. INDO FRENCH PHARMACEUTICAL COMPANY	November 4, 1982
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 15, 1982
UNITED INDIA INSURANCE CO LTD Vs. NAGAMMAL	January 11, 1982
V D SWAMI AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 2, 1982
V KANDAN Vs. MADRAS DOCK LABOUR BOARD	June 29, 1982
V KANDAN Vs. MADRAS DOCK LABOUR BOARD	June 9, 1982
V KUPPUSAMY Vs. STATE OF TAMIL NADU	March 12, 1982
V N CHANDRAVADIVELU CHETTY Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT FORT ST GEORGE MADRAS	February 1, 1982
V R SHAH Vs. N VISALAKSHI	September 15, 1982
V RAJAMANI Vs. CO-OPERATIVE SUGARS LTDCHETTUR	October 18, 1982
V RAJU Vs. COMMISSIONER OF INCOME TAX	August 3, 1982
V RAMAR THEVAR Vs. KANNIKAPARAMESWARI AMMAN DEVASTHANAM	January 7, 1982
V V PERUMAL Vs. STATE	June 22, 1982
V VEERAMANI Vs. MADURAI DIST COOPERATIVE SUPPLY AND MARKETING SOCIETY LIMITED	December 24, 1982
V. MURALIMANOHAR Vs. K. RAGHAVAN AND ORS.	August 17, 1982
V.S. PARTHASARATHY MUDALIAR Vs. THE AUTHORISED OFFICER (LAND REFORMS)	March 25, 1982
VARADA IYENGAR Vs. RAMUDU	August 23, 1982
VASANJI NAVJI AND CO Vs. K P C SPINNERS	January 6, 1982
VELLAIYAN Vs. PERIYANNAN	December 16, 1982
VENUGOPAL PILLAI Vs. KACHALEESWARAR DEVASTHANAM	October 7, 1982
VISALAKSHI AND VISALAKSHI KRISHNAMURTHY Vs. MUTHIAH CHETTIAR	September 8, 1982
VIVEKANANDA MIDDLE SCHOOL MUTHUKRISHNAPURAM KADAYANALLUR P O TIRUNELVELI DISTRICT Vs. STATE OF TAMIL NADU	July 13, 1982
WESTERN INDIAN TIMBERS METTAPALAYAM Vs. DISTRICT FOREST OFFICER NILGIRIS	October 5, 1982
WORKMEN OF BUCKINGHAM AND CARNATIC MILLS Vs. STATE OF TAMIL NADU	April 7, 1982
WORKMEN OF HINDUSTAN TELEPRINTERS Vs. HINDUSTAN TELEPRINTERS LTD	October 22, 1982
WORKMEN OF THE STATE BANK OF INDIA Vs. SECRETARY AND TREASURER OF THE STATE BANK OF INDIA	October 13, 1982

Year 1982 of HIGH COURT OF MADRAS

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