REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A KANAGASABAPATHY Vs. SUB INSPECTOR OF POLICE C B I S P E MADRAS 6	March 6, 1981
A M AHAMED AND CO MADRAS Vs. UNION OF INDIA	October 1, 1981
A N KANNAPPAN Vs. AMMANI AMMAL	November 19, 1981
A PARAMASIVAN Vs. STATE	March 20, 1981
A PUSHPANATHAN Vs. SREE DEVI FINANCIERS KARUR TOWN	December 18, 1981
A SOUNDARAPANDIAN NADAR Vs. S MADASAMY MUDALIAR	October 27, 1981
A V MOHAMED ALI SAHIB Vs. NAINA MOHAMMED MARACAIR	December 21, 1981
ABDUL AZEEZ SAHIB Vs. DHANA-BAGIAMMAL	November 24, 1981
ABDUL JABBAR Vs. ABDUL MUTHALIFF	March 11, 1981
ABDUL MAJEED Vs. STATE BY FOOD INSPECTOR	November 13, 1981
ABDUL RASHEED Vs. STATE	November 25, 1981
ABDUL WAHEED SAHIB Vs. A N NAINA MOHAMED	January 12, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NEW INDIA MARITINE AGENCY P LIMITED	October 21, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PERUMALSWAMY T K	November 4, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX TAMIL NADU-II Vs. T K PERUMALSWAMY	November 4, 1981
AL MURUGAN CHETTIA Vs. STATE OF TAMIL NADU	December 1, 1981
AMIRTHAMMAL Vs. M K MANI IYER	September 25, 1981
ANAMA GOUNDER Vs. A C PONNUSAMI	February 17, 1981
ANDAL SWEET STALL AND TIFFIN DINING HALL Vs. STATE OF TAMIL NADU	January 22, 1981
ANGAPPA GOUNDER Vs. RAJAVELU GOUNDER	February 6, 1981
ANIL SOUND CAPS Vs. COMMISSIONER OF INCOME-TAX, MADRAS	October 12, 1981
ANNAMALAI CHETTIAR Vs. UNION OF INDIA	April 1, 1981
ANUMA GOUNDER Vs. C PONNUSAMI	February 17, 1981
ARASU Vs. STATE	September 22, 1981
AROKIASAMY Vs. MARTIAL MARGARET	April 30, 1981
ARUMUGAM Vs. D R SRINIVASAN	October 23, 1981
ARUMUGHAM Vs. FOOD INSPECTOR PERIA NAGAMAM COIMBATORE DISTRICT	April 30, 1981
ARUMUGHAM CHETTIAR Vs. GANAPATHI CHETTIAR	October 16, 1981
ASHOK LEYL AND LIMITED Vs. GOVERNMENT OF INDIA	September 28, 1981
ASSOCIATED PUBLISHERS MADRAS LTD Vs. GOVT OF TAMIL NADU	September 22, 1981
ATHIANNA GOUNDER AND OTHERS Vs. NACHIAPPAN AND OTHERS	March 16, 1981
AUTHORISED OFFICER L REFS THANJAVUR NOW AT KUMBAKONAM Vs. B N ABDUL RAHIMAN SAHIB	April 22, 1981
AUTHORISED OFFICER LAND REFORMS ERODE Vs. M RAMASWAMY GOUNDER	October 23, 1981
AVON PLASTICS Vs. STATE OF TAMIL NADU	October 15, 1981
B K C M PALANICHAMY Vs. T R SUBRAMANIAM	July 9, 1981
B LAKSHMICHAND Vs. GOVERNMENT OF INDIA	September 18, 1981
B M ISHAK MARICAR Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE AND	September 17, 1981
B PANKAJAMMAL PROPRIETRIX BASKARAN MOTOR Vs. RATHIKANTHAMMAL	February 18, 1981
B SOUNDARAPANDIAN Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA	July 16, 1981
BALAKRISHNAN Vs. KRISHNAMOORTHY	June 6, 1981
BALAKRISHNAN Vs. KRISHNA MOORTHY	June 16, 1981
BALU CHETTIAR Vs. STATE OF TAMIL NADU	June 17, 1981
BALUCHAMY Vs. THAYAMMAL	December 18, 1981
BANK OF MADURA LTD Vs. ADDITIONAL COMMISSIONER FOR WORKMENÏ¿½S COMPENSATION MADURAI 20	December 4, 1981
BAPJEE ALIAS MUSTAFA BAIG SABIB Vs. MINOR PARSONCHAND	November 6, 1981
BHAGATHYAMMAL Vs. DHANABAGYATHAMMAL	February 26, 1981
BHAGYALAKSHMI Vs. K N NARAYANA RAO	September 21, 1981
BHARAT TRADING COMPANY A PARTNERSHIP FIRM Vs. K SHANMUGHASUNDARAM	September 8, 1981
BHORUKA STEELS LIMITED Vs. STATE OF TAMIL NADU	November 12, 1981
BOARD OF REVENUE MADRAS Vs. ASSOCIATED PHARMACEUTICAL INDUSTRY PRIVATE LIMITED	March 4, 1981
BRIGHT SON JOSE Vs. MADURAI KAMARAJ UNIVERSITY	March 11, 1981
BURN STANDARD COMPANY LIMITED Vs. STATE OF TAMIL NADU	August 12, 1981
C G NATARAJAN Vs. DEPUTY COMMERCIAL TAX OFFICER POLLACHI WEST	January 8, 1981
C KALYANAM Vs. GOVERNMENT OF TAMIL NADU	October 16, 1981
C MANUEL Vs. MANAGEMENT OF NEEDLE INDUSTRIES INDIA LTD	March 5, 1981
C MUNUSWAMY Vs. SARADA COLLEGE EDUCATIONAL TRUST	December 22, 1981
C P KUPPUSWAMY Vs. STATE OF TAMIL NADU	July 30, 1981
C P M ABDUL HAMEED Vs. AJEETHA AMMAL	February 6, 1981
C P RADHAKRISHNAN Vs. DEPUTY COMMERCIAL TAX OFFICER PERAMBUR II ASSISTANT CIRCLE MADRAS	October 15, 1981
C RAMAKRISHNA Vs. CHIEF INSPECTOR OF FACTORIES MADRAS	September 30, 1981
C TARACHAND Vs. TAHSILDAR FORT TONDIARPET TALUK MADRAS	December 22, 1981
C UMAPATHY Vs. MANAGER MARKETING TAMILNADU DAIRY	December 7, 1981
C V RANGANATHAN Vs. UNION OF INDIA	February 13, 1981
C VARAMAIN DAVID Vs. BANK OF MADURAI LTD	March 2, 1981
C.S. PILLAI Vs. CAPTAIN M.A. MURUGARA	November 23, 1981
CALCUTTA INSURANCE MADRAS Vs. THIRUMALAI ANIMAL	February 10, 1981
CAUVERY AND COMPANY BUS TRANSPORTERS Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL (V ADDITIONAL SUB COURT) AND ORS	October 21, 1981
CHAINRAJ RAMCHAND REGISTERED PARTNERSHIP FIRM OF BANKERS CHAINRAJ RAMCHAND REGISTERED PARTNERSHIP FIRM OF BANKERS Vs. V S NARAYANASWAMY	August 31, 1981
CHANDRAKUMARI Vs. T N AGASTHIAPPANAINAR	February 26, 1981
CHELLAMMAL Vs. R T SEETHALAKSHMI AMMAL	December 21, 1981
CHETTINAD CORPORATION P LIMITED Vs. COMMISSIONER OF INCOME TAX	October 14, 1981
CHEVENTHIPAUL NADAR Vs. SRINIVASA NADAR	August 28, 1981
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS Vs. TVL INCA CABLES PVT LTD	August 3, 1981
CHIEF ENGINEER HIGH WAVS AND RURAL WORKS MADRAS Vs. A CHENGALVARAYAN	November 4, 1981
CHINNARAJU NAIDU Vs. BAVANI BAI	March 24, 1981
CHITHIRAIVADIVU AMMAL Vs. MOSES T SUNDAR	December 24, 1981
CHITRAM AND COMPANY PRIVATE LIMITED Vs. STATE OF TAMIL NADU	September 17, 1981
COLLECTOR OF CENTRAL EXCISE Vs. R SESHAMMAL	September 21, 1981
COLLECTOR OF NILGIRIS AT OOTACAMUND Vs. MAHAVIR PLANTATIONS PVT LTD	January 12, 1981
COMMISSIONER OF GIFT TAX Vs. RASIYA BANU E S M P SMT	August 6, 1981
COMMISSIONER OF GIFT TAX Vs. RAMESH K	December 9, 1981
COMMISSIONER OF GIFT TAX Vs. VENU SURESH SANJAY TRUST	December 9, 1981
COMMISSIONER OF GIFT TAX Vs. VENU SRINIVASAN	December 9, 1981
COMMISSIONER OF INCOME TAX Vs. TRICHY UNITED BANK LIMITED	December 2, 1981
COMMISSIONER OF INCOME TAX Vs. PAUL A C	December 8, 1981
COMMISSIONER OF INCOME TAX Vs. PIONEER ENGINEERING SYNDICATE	December 2, 1981
COMMISSIONER OF INCOME TAX Vs. UMEDUMAL BHANDARI	November 30, 1981
COMMISSIONER OF INCOME TAX Vs. RAJA D V SEETHARAMAYYA BHADUR	November 30, 1981
COMMISSIONER OF INCOME TAX Vs. IMPERIAL AUTOMOBILES	November 24, 1981
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS MADURAI LIMITED	November 25, 1981
COMMISSIONER OF INCOME TAX Vs. DEVI FILMS P LIMITED	November 20, 1981
COMMISSIONER OF INCOME TAX Vs. PRAKASAM READYMADE STORES	November 24, 1981
COMMISSIONER OF INCOME TAX Vs. APSARA TALKIES	November 24, 1981
COMMISSIONER OF INCOME TAX Vs. METTUR SPINNING MILLS	November 17, 1981
COMMISSIONER OF INCOME TAX Vs. MADRAS AUTO SERVICE P LIMITED	November 17, 1981
COMMISSIONER OF INCOME TAX Vs. CROMPTON ENGINEERING CO MADRAS LIMITED	November 17, 1981
COMMISSIONER OF INCOME TAX Vs. SRINIVASA IYER T S LATE	November 18, 1981
COMMISSIONER OF INCOME TAX Vs. NADAR PRESS LIMITED	November 18, 1981
COMMISSIONER OF INCOME TAX Vs. GEMINI PICTURES CIRCUIT P LIMITED	November 18, 1981
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA V AND SONS PRIVATE LIMITED	November 2, 1981
COMMISSIONER OF INCOME TAX Vs. BUSH BOAKE ALLEN INDIA LIMITED	October 21, 1981
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED	October 21, 1981
COMMISSIONER OF INCOME TAX Vs. SANJAN CHETTIAR S K AND SONS	October 21, 1981
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL INSURANCE COMPANY LIMITED	October 29, 1981
COMMISSIONER OF INCOME TAX Vs. PALANIAPPA GOUNDER N	August 25, 1981
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE BROS P LIMITED	August 25, 1981
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MILLS COMPANY LIMITED	September 14, 1981
COMMISSIONER OF INCOME TAX Vs. RAMANLAL KAMDAR	September 15, 1981
COMMISSIONER OF INCOME TAX Vs. UNITED NILGIRI SERVICE PRIVATE LIMITED	September 16, 1981
COMMISSIONER OF INCOME TAX Vs. TEXTOOL COMPANY LIMITED	September 8, 1981
COMMISSIONER OF INCOME TAX Vs. KATPADI CO OPERATIVE TIMBER WORKS LIMITED	September 22, 1981
COMMISSIONER OF INCOME TAX Vs. HIND MERCANTILE CORPORATION	September 22, 1981
COMMISSIONER OF INCOME TAX Vs. V S THYAGARAJA MUDALIAR	September 22, 1981
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA VISCOSE LIMITED	September 28, 1981
COMMISSIONER OF INCOME TAX Vs. CHITRA PALAYAKAT CO	September 28, 1981
COMMISSIONER OF INCOME TAX Vs. TRACTORS AND FARM EQUIPMENTS LIMITED	September 29, 1981
COMMISSIONER OF INCOME TAX Vs. RUKMANI MILLS LIMITED	September 29, 1981
COMMISSIONER OF INCOME TAX Vs. MALA R	October 14, 1981
COMMISSIONER OF INCOME TAX Vs. INLAND AGENCIES PRIVATE LIMITED	October 14, 1981
COMMISSIONER OF INCOME TAX Vs. SAROJ GOENKA SMT	September 30, 1981
COMMISSIONER OF INCOME TAX Vs. WHEELS INDIA LIMITED	October 13, 1981
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED	October 13, 1981
COMMISSIONER OF INCOME TAX Vs. M N RAJAM	January 12, 1981
COMMISSIONER OF INCOME TAX Vs. THANTHI TRUST	January 29, 1981
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE BROTHERS PRIVATE LIMITED	March 30, 1981
COMMISSIONER OF INCOME TAX Vs. GANESH FIRE WORKS INDUSTRIES	February 24, 1981
COMMISSIONER OF INCOME TAX Vs. V K D RAMANATHAN CHETTIAR AND COMPANY	August 3, 1981
COMMISSIONER OF INCOME TAX Vs. J K K ANGAPPA CHETTIAR	August 4, 1981
COMMISSIONER OF INCOME TAX Vs. GEORGEPOLOUS	August 5, 1981
COMMISSIONER OF INCOME TAX Vs. BALASUBRAMANIAN S	July 27, 1981
COMMISSIONER OF INCOME TAX Vs. KUPPUSWAMY CHETTIAR L	July 29, 1981
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED	July 29, 1981
COMMISSIONER OF INCOME TAX Vs. A V M LIMITED	July 14, 1981
COMMISSIONER OF INCOME TAX Vs. RAMAL AMMAL S	July 7, 1981
COMMISSIONER OF INCOME TAX Vs. EBRAHIM S M	July 1, 1981
COMMISSIONER OF INCOME TAX Vs. WAVIN INDIA LIMITED	June 17, 1981
COMMISSIONER OF INCOME TAX Vs. SOUTHERN SEA FOODS PRIVATE LIMITED	June 17, 1981
COMMISSIONER OF INCOME TAX Vs. VIJAYA PRODUCTIONS PRIVATE LIMITED	June 22, 1981
COMMISSIONER OF INCOME TAX Vs. KOTHARI C M CHARITABLE TRUST	June 24, 1981
COMMISSIONER OF INCOME TAX Vs. WHEELS INDIA LIMITED	December 18, 1981
COMMISSIONER OF INCOME TAX Vs. RUDRAPPAN AND COMPANY	December 22, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. N PALANIAPPA GOUNDER	August 25, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU -II Vs. E S M P RASIYA BANU	August 6, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. S BALASUBRAMANIAN	March 27, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. A V M LIMITED	March 14, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. V RAMAKRISHNA AND SONS PRIVATE LIMITED	November 2, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. LATE T S SRINIVASA IYER BY L/R BALASUBRAMANIAM	November 18, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU II Vs. S RAMAL AMMAL	March 7, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU III Vs. S M EBRAHIM	March 1, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU III Vs. SUNDARAM CLAYTON LIMITED	March 29, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU III Vs. S K SANJAN CHETTIAR AND SONS	October 21, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. A C PAUL	December 8, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU V Vs. L KUPPUSWAMY CHETTIAR	March 29, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU-IV Vs. C M KOTHARI CHARITABLE TRUST	June 24, 1981
COMMISSIONER OF WEALTH TAX Vs. RAMALINGAM B M	August 5, 1981
COMMISSIONER OF WEALTH TAX Vs. RAMASWAMI S	December 8, 1981
COMMISSIONER OF WEALTH TAX Vs. SATISH CH	September 9, 1981
COMMISSIONER OF WEALTH TAX Vs. RAMAKRISHNAN K	October 12, 1981
COMMISSIONER OF WEALTH TAX Vs. ANNAMALAI S A P	September 29, 1981
COMMISSIONER OF WEALTH TAX TAMIL NADU Vs. B M RAMALINGAM	August 5, 1981
COMMISSIONER OF WEALTH TAX TAMIL NADU-I Vs. CH SATISH	September 9, 1981
COMMISSIONER OF WEALTH TAX TAMIL NADU-II Vs. S A P ANNAMALAI	September 29, 1981
CONTROLLER OF ESTATE DUTY Vs. VENKATACHALAM R M	March 11, 1981
CONTROLLER OF ESTATE DUTY Vs. AMEEN KHALEELI S T B SMT	March 12, 1981
CONTROLLER OF ESTATE-DUTY TAMIL NADU Vs. S T B AMEEN KHALEELI	March 12, 1981
CONTROLLER OF ESTATE-DUTY TAMIL NADU II Vs. R M VENKATACHALAM	March 11, 1981
CORPORATION OF MADURAI Vs. K SUNDARA THEVAR	March 5, 1981
D RAMAMURTHY Vs. STATE	March 23, 1981
D SHANTHALAKSHMI Vs. STATE OF TAMIL NADU	August 21, 1981
DALMIA CEMENT BH LTD Vs. KAMALA PILLAI	September 1, 1981
DASAPPA CHETTIAR Vs. S R VENKATARAMA CHETTIAR AND SONS	July 23, 1981
DEPUTY COMMISSIONER C T COIMBATORE DIVISION Vs. SOUTH INDIA TRADERS	July 23, 1981
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. KARTHIKEYA PRESS	October 15, 1981
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. P V PERUMAL SWAMI	October 15, 1981
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. VENKATESWARAN DYEING FACTORY	January 21, 1981
DEPUTY DIRECTOR OF ENFORCEMENT ENFORCEMENT DIRECTORATE MADRAS 6 Vs. SRIRAM SHANKAR PRASAD	October 19, 1981
DEVI TALKIES P LIMITED Vs. V R PARTHASARATHI IYENGAR	February 23, 1981
DHARUL ULAM MADARSHA Vs. STATE OF TAMIL NADU	July 24, 1981
DOOM DOMA TEA COMPANY LIMITED CALCUTTA 16 Vs. UNION OF INDIA OWNING THE NORTH FRONTIER RAILWAY	August 10, 1981
DRUGS INSPECTOR CENTRAL DRUGS STANDARD CONTROL Vs. MODERN DRUGS	November 3, 1981
DURAISAMI REDDIAR Vs. SAROJA AMMAL	February 3, 1981
E A V KRISHNAMURTHY AND SON Vs. COMMISSIONER OF INCOME TAX	March 25, 1981
E JOSEPH Vs. ASSISTANT COLLECTOR OF CUSTOMS TUTICORIN	September 21, 1981
EAGIAMMAL Vs. SUBRAMANIAM	January 30, 1981
ELGI EQUIPMENTS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	June 18, 1981
ELLAMMAL Vs. RANGASWAMY KOUNDAR	August 27, 1981
ELLAPURAM PANCHAYAT UNION Vs. BHAVANIAMAMAN	December 24, 1981
ELLAPURAM PANCHAYAT UNION PERIAPALAYAM Vs. BHAVANIAMMAN DEVASTANAM	February 24, 1981
EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. AMALGAMATIONS REPCO LIMITED MADRAS	April 3, 1981
EVEREST PICTURES CIRCUIT SALEM Vs. S KARUPPANNAN	October 30, 1981
FABRIMATS MADRAS P LIMITED IN LIQUIDATION IN RE AND OFFICIAL LIQUIDATOR Vs. BEST AND CROMPTON ENGINEERING LIMITED	August 7, 1981
FOOD INSPECTOR PONDICHERRY Vs. T S SUBRAMANIA IYER	July 23, 1981
G ALAGIRI Vs. COLLECTOR OF THANJAVUR	December 1, 1981
G DHYANAND Vs. ZAAMNI BI	April 21, 1981
G DHYANAND Vs. ZAAMNI BI	April 27, 1981
G KUPPATHI MUDALIAR Vs. V MURUGESAN	September 4, 1981
G N DASS Vs. STATE	September 23, 1981
G SESHAGIRI Vs. D PERUMAL	October 29, 1981
GANESAN Vs. K V PANDURANGAN	September 14, 1981
GANESAN Vs. VALAMBAL AMMAL	February 11, 1981
GANGABAI Vs. STATE OF TAMIL NADU	March 5, 1981
GENERAL MANAGER SOUTHERN RAILWAY MADRAS Vs. M S SARANGAPANI	July 24, 1981
GENERAL TRAVELS BANGALORE Vs. CHANDRAKALA SHETTY	February 16, 1981
GHANSHAM SINGH Vs. COMMISSIONER OF INCOME TAX	July 19, 1981
GHANSHAM SINGH Vs. COMMISSIONER OF INCOME TAX TAMIL NADU	July 10, 1981
GLAXO OPERATIONS U K LIMITED AND GLAXO LABORATORIES INDIA LIMITED Vs. RAMA BHAKTHA HANUMAN CANDLE AND CAMPHOR WORKS	November 23, 1981
GNANASOUNDARAPANDIAN Vs. THOMAS NADAR	December 23, 1981
GOPAL GOUNDER Vs. KOTHANDARAMA GOUNDER	January 2, 1981
GOPIKISHAN AND RAMKISHAN Vs. COMMISSIONER OF INCOME TAX	October 21, 1981
GOVERNMENT OF INDIA Vs. MADRAS ALUMINIUM COMPANY LIMITED COIMBATORE	April 30, 1981
GOVINDA GOUDER Vs. DEENAPPA GOUDER	February 4, 1981
GOVINDAN Vs. GOVINDAN	September 18, 1981
GOVINDARAJAN Vs. FOOD INSPECTOR MUNICIPAL SANITARY INSPECTOR PALNI	April 30, 1981
GURUSWAMI CHETTIAR Vs. SAVITHRI ANIMAL	February 17, 1981
GURUSWAMY Vs. STATE	September 21, 1981
HAMSAMMAL Vs. P V THAKKAR	September 23, 1981
HAZARIMAL PANAJI Vs. TILOKCHAND DEEPAJI	June 26, 1981
HEMALATHA TEXTILES LIMITED Vs. STATE OF TAMIL NADU	July 23, 1981
HIS HOLINESS CHITRAMUTHU ADIGAL ATHMA SANTHI NILAYAM PANNAIKULAM POST RAMANATHAPURAM DISTRICT Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT AT MADURAI MADURAI	April 30, 1981
IN RE: D. RAMAMURTHY Vs. STATE	March 3, 1981
IN RE: KUTTAPPAN ALIAS SUGATHAN AND SUDAKAR ALIAS SUDAKARAN Vs. STATE	October 17, 1981
IN RE: KUTTIYAPPAN AND OTHERS Vs. STATE	June 30, 1981
IN RE: M A ANTHONY Vs. STATE	January 29, 1981
IN RE: SUBBIAH ALIAS RAJU GOUNDER AND OTHERS Vs. STATE	August 26, 1981
INDIA OVERSEAS BANKKOMARALINGAM Vs. G RAMALINGA GOUNDER	November 12, 1981
INDIA PISTONS REPCO LIMITED Vs. COMMISSIONER OF INCOME TAX	December 18, 1981
INDIAN BANK Vs. FEDERATION OF INDIAN BANK EMPLOYEES UNION AND	March 9, 1981
INDIAN BANK MADRAS Vs. B D KOTHANDAPANI	September 30, 1981
INDIAN OIL CORPORATION LTD Vs. NAINSUKDAS BALDEODAS	October 19, 1981
INDIAN OIL CORPORATION LTD Vs. NAINSUKDAS BALDEODAS	October 29, 1981
INDIAN OVERSEAS BANK Vs. N A SELLAMUTHU	March 24, 1981
INDIAN OVERSEAS BANK Vs. N A SELLAMUTHU	February 6, 1981
IQBAL AND COMPANY Vs. ABDUL RAHIM	November 26, 1981
ISAAC JUDSON Vs. GOVERNMENT OF PONDICHERRY	February 6, 1981
IVOR FERNANDEZ Vs. MANAGEMENT OF STANES MOTORS SOUTHERN INDIA	July 24, 1981
J K A RAJAPPA CHETTIAR Vs. DIRECTOR OF ENFORCEMENT NEW DELHI	March 30, 1981
JAGADEESWARI OIL TRADING COMPANY Vs. ASSISTANT COMMERCIAL TAX OFFICER COLLECTION WING MADRAS	October 16, 1981
JAGANNATHAN Vs. STATE	July 27, 1981
JANNET CHIT FUNDS PVT LTD Vs. M N ETHIRAJAN	February 6, 1981
JEEVANLAL 1929 LIMITED Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF	June 19, 1981
JEEWANLAL 1929 LIMITED Vs. STATE OF TAMIL NADU	March 12, 1981
K C MARAN Vs. M JAYARAMAIAH	December 14, 1981
K GANAPATHIA PILLAI Vs. MAHESWARAN PILLAI	December 18, 1981
K GURUMURTHY AUTHORISED Vs. SIMPSON AND COMPANY	April 9, 1981
K GURUMURTHY AUTHORISED REPRESENTATIVE OF CERTAIN Vs. SIMPSON AND CO MADRAS	April 9, 1981
K JAYAPRAKASH Vs. EXECUTIVE AUTHORITY TIRUTHANGAL TOWN PANCHAYAT	September 25, 1981
K K SANKARANARAYANAN Vs. SUB INSPECTOR OF POLICE TANK FACTORY POLICE STATION AVADI	September 21, 1981
K M R SULTAN AKBARSHA Vs. SULTANASOFIA BEGUM	November 18, 1981
K MARANAICKEN Vs. R S SARADHAMBAL	June 26, 1981
K MOHIDEEN HUSSAIN JAFFER LICENCEE ANDAVAR MATCH WORKS KOVILPATTI TIRUNELVELI DT Vs. ASSISTANT DIRECTOR MATCH DIRECTORATE OF MARKETING MATCH DIVISION KHADI AND VILLAGE INDUSTRIES COMMISSION SATTUR	November 17, 1981
K NARAYANASWAMY Vs. DEPUTY DIRECTORENFORCEMENT DIRECTORATEMADRAS	September 17, 1981
K P AYYEEMUTHUSWAMI GOUNDER Vs. LAND COMMISSIONER BOARD OF REVENUE LAND REFORMS MADRAS	December 8, 1981
K P LONAPPAN AND SONS Vs. S MOHAMED IQBAL	February 20, 1981
K P SIVASUNDARA PILLAI Vs. C P JAGANNATHA THEVAR	September 17, 1981
K POOCHAMMAL Vs. P CHINAASAMY THEVAR	November 23, 1981
K PUGAL Vs. P ASOKA	November 6, 1981
K R KUPPUSWAMI IYENGAR Vs. SAMIKKANNU PADAYACHI	November 9, 1981
K RENGASWAMY NAIDU Vs. TAMIL NADU HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED	September 8, 1981
K S NARAYANAN Vs. S GOPINATHAN	December 22, 1981
K S RAMAMURTHI Vs. STATE INSPECTOR OF POLICE COMMERCIAL CRIME INVESTIGATION WING C I D COIMBATORE	December 24, 1981
K S SEKARAN Vs. DIRECTOR OF HANDLOOM AND TEXTILES	August 25, 1981
K T M S UMMA SALMA Vs. COMMISSIONER OF INCOME TAX	December 10, 1981
K VISALAKSHI Vs. MARUTHAMUTHU PILLAI	February 3, 1981
KAISER OTMAR Vs. STATE OF TAMIL NADU	June 2, 1981
KALIYAPERUMAL Vs. STATE	April 30, 1981
KALYANASUNDARAM UDAYAR Vs. PAZHANIAYYA UDAYAR	August 17, 1981
KANCHEEPURAM MUNICIPALITY Vs. GOVERNMENT OF TAMIL NADU	October 28, 1981
KANDASAMI Vs. FOOD INSPECTOR ATHOOR	July 31, 1981
KANDASWAMI GOUNDER Vs. T SUBRAMANIA GOUNDER	November 6, 1981
KANI AMMAL Vs. TAMIL NADU WAKF BOARD	January 6, 1981
KANNU KONAR Vs. REVENUE DIVISIONAL OFFICER THIRUVANNAMALAI	December 16, 1981
KARAYANDI KOUSALYA Vs. KUNHAYI SAHIA	December 1, 1981
KARUPPANA THEVAR Vs. S R KARUPPIAH THEVAR	December 18, 1981
KARUPPANNAN Vs. N MOHAN AND ANOTHER	June 22, 1981
KARUPPIAH SERVAI Vs. NAGAVALLI AMMAL	July 28, 1981
KASAPPARAI Vs. STATE	December 7, 1981
KASIVISWANATHAN AMBALAM Vs. RM MUTHIAH CHETTIAR	April 24, 1981
KHAJA MOHIDEEN Vs. STATE	November 19, 1981
KHANMAL Vs. S GANAPATHY CHETTIAR	October 12, 1981
KHIVRAJ MOTORS LIMITED Vs. COMMERCIAL TAX OFFICER CT IV CENTRAL ASSESSMENT CIRCLE III MADRAS 6	December 10, 1981
KRISHNA MINES Vs. STATE OF TAMIL NADU	August 3, 1981
KRISHNAMOORTHY KOUNDAR Vs. PARAMASIVA KOUNDAR	April 2, 1981
KRISHNAMOORTHY THONDAMAN Vs. D RAMANATHAN	November 18, 1981
KRISHNAMURTHI IYER Vs. S GOVINDARAJA PILLAI	January 29, 1981
KRISHNAN Vs. STATE OF TAMIL NADU	January 28, 1981
KRISHNAN Vs. KRISHNAMURTHI	July 23, 1981
KULLAPPAN Vs. MEENAKSHI	February 17, 1981
KUSHIRAM BAHARILAL Vs. STATE OF TAMIL NADU	January 8, 1981
L.A.K. SHANMUGHASUNDARAM CHETTIAR AND ANR. Vs. MUNICIPAL COUNCIL AND ANR.	September 8, 1981
LA SRI SIVA SHANMUGHA ARUMUGHA MEIJNANA SIVACHARIAR TIRNPAPULIYUR Vs. S SUBRAMANIAN	November 11, 1981
LAKSHMI AMMAL Vs. RAMACHANDRA NAICKER	November 23, 1981
LAKSHMIAMMAL Vs. BOOBALAN	September 21, 1981
LIGHT ROOFINGS LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE KANCHEEPURAM	February 20, 1981
M A RAJARATHNAM Vs. T RAJAMMAL	November 19, 1981
M ANBALAGAM Vs. STATE	January 30, 1981
M BASHEER AHMAD Vs. R GOVINDARAJULU	December 2, 1981
M DEVARAJA PADAYACHI Vs. DISTRICT REVENUE OFFICER	August 4, 1981
M GOVINDASWAMI PILLAI Vs. C T BALASUBRAMANIA THEVAR	August 31, 1981
M K S ABUBACKER Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE NEW DELHI	January 29, 1981
M K SRIMATHI AMMAL Vs. P CHELLAMMAL	February 9, 1981
M KASIM KHALEELI Vs. STATE OF TAMIL NADU	October 29, 1981
M KHASIM KHALEALI Vs. STATE OF TAMIL NADU	October 29, 1981
M MANIRAJAN Vs. ASSISTANT COMMISSIONER OF POLICE MYLAPORE RANGE MADRAS	November 9, 1981
M MEENAKSHISUNDARAM Vs. S VENKATESAN	March 4, 1981
M N SUBRAMANIAN Vs. S PASUPATHY	September 25, 1981
M R ELECTRONIC COMPONENTS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 8, 1981
M R S SANKARA MUDALIAR Vs. B M HAJI ABUBACKER MARICAR	April 16, 1981
M THANGIAH NADAR Vs. R RAJATHI AMMAL	September 18, 1981
M V SUNDARACHAR DIED Vs. ALAGAPPAN	December 14, 1981
M VENKATESAN Vs. COMMISSIONER OF INCOME TAX	February 25, 1981
M. MUTHU KRISHNA Vs. R. BRINDHA AND OTHERS	August 12, 1981
M.G. BROS. LORRY SERVICE AND ANOHER Vs. S. ANDALAMMAL AND OTHERS	August 11, 1981
M/S. KORES INDIA LTD., BOMBAY Vs. DINESH MOTHILAL	February 4, 1981
M\|S CHILDRENÏ¿½S CHOICE Vs. G K ADISESHIAH	December 23, 1981
M\|S GILLANDERS ARBUTHNOT AND CO LTD Vs. V R BADHRUNNISSA	December 22, 1981
MADRAS ALUMINIUM COMPANY LIMITED Vs. STATE OF TAMIL NADU	September 17, 1981
MADRAS RUBBER FACTORY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS	January 12, 1981
MADURA COATS LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE	June 30, 1981
MADURAI MOSAIC INDUSTRIES THROUGH ITS PARTNER G. RAMAKRISHNAN Vs. THE REGIONAL DIRECTOR, THE REGIONAL OFFICE, TAMIL NADU STATE INSURANCE CORPORATION AND ANR.	September 7, 1981
MAHALAKSHMI METAL INDUSTRIES 201 APPA RAO GARDENS SYDENHAMS ROAD MADRAS 7 Vs. K SUSEELA DEVI	December 14, 1981
MALAYALEE STORES Vs. STATE OF TAMIL NADU	November 5, 1981
MALLIKA Vs. S V ALAGARSAMI DIED	April 9, 1981
MANAGEMENT OF CRAIGMORE ESTATE KULLAKAMBY POST Vs. LABOUR COURT COIMBATORE	January 6, 1981
MANAGEMENT OF M/S. ANGLO FRENCH TEXTILES LTD., PONDICHERRY Vs. PRESIDING OFFICER, LABOUR COURT, PONDICHERRY AND OTHER	March 30, 1981
MANGALAMMA Vs. EXPRESS NEWSPAPERS LTD	July 2, 1981
MANICKA MUDALIAR Vs. SHANMUGASUNDARA MUDALIAR	December 18, 1981
MARICAR MOTORS LTD Vs. NEELAMBAL RAMASWAMY	August 19, 1981
MASILAMANI UDAYAR Vs. RAMAKRISHNA CHETTIAR	October 16, 1981
MEENAMBIKA TRADING COMPANY Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY PARK TOWN MADRAS	February 3, 1981
MEHAR BABA BRICK WORKS Vs. STATE OF TAMIL NADU	July 30, 1981
MELUR PANCHAYAT UNION Vs. L SUNDARARAJAN	March 11, 1981
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	February 20, 1981
MOHAMED ALI Vs. M K ABDUL SALAM SAHEB	January 21, 1981
MOHAMED KASIM S K Vs. CONTROLLER OF ESTATE DUTY	March 17, 1981
MOHAMMED NACHIAR Vs. DISTRICT REGISTRARCHIDAMBARAM	October 20, 1981
MOHAMMED SALEHA Vs. SYED NOORUDDIN	December 22, 1981
MONSANTO CHEMICALS OF INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU	October 15, 1981
MUNIANDI KONE Vs. RAMANATHA SETHUPATHI HEREDITARY TRUSTEE OF ARULMIGU MANGALANATHASWAMI TEMPLE	July 6, 1981
MUNIANDI KONE Vs. RAMANATHA SETHUPATHI HEREDITARY TRUSTEE OF ARULMIGU MANGALANATHASWAMI TEMPLE	June 6, 1981
MUTHAMMAL Vs. MARUTHATHAL	March 13, 1981
MUTHIAH S Vs. COMMISSIONER OF INCOME TAX	July 29, 1981
MUTHULAKSHMI Vs. SWAMINATHAN	March 26, 1981
MUTHULAKSHMI Vs. ARUMUGA PADAYACHI	September 30, 1981
MUTHUSWAMI UDAYAR Vs. SAMINATHA UDAYAR	December 18, 1981
N C T CHIDAMBARAM CHETTIAR Vs. A CT SUBRAMANIAM	April 6, 1981
N CHELLAPPAN PILLAI Vs. A ANTHONI	June 24, 1981
N DEVARAJAN Vs. D V MUNIRATHANAM	February 24, 1981
N E VENKATARAMA IYER Vs. C N KRISHNASWAMY	November 17, 1981
N JOGIE GOUNDER Vs. REGIONAL P F COMMISSIONER MADRAS	September 17, 1981
N KAILASAM Vs. SECRETARY TO GOVERNMENT TO TAMIL NADU CINEMA FORT ST GEORGE MADRAS 9	April 8, 1981
N KANDASAMY Vs. BOARD OF REVENUE LAND REVENUE CHEPAUKMADRAS AND	December 14, 1981
N KRISHNA RAO Vs. INDIAN OIL CORPORATION LTD	June 26, 1981
N NATARAJ Vs. GANGAWAR MAHAJANA TRUST	October 16, 1981
N SAMBASIVAM Vs. ABDUL SATTAR	September 8, 1981
NAGAIAH Vs. P A KALIYAPPAN	July 8, 1981
NAMASIVAYAM Vs. STATE	June 16, 1981
NARASIMHAN Vs. STATE	September 3, 1981
NARAYANA GURUVIAH CHETTYÏ¿½S ESTATE AND CHARITIES Vs. K V VENKATESWARAN	December 24, 1981
NATARAJAH J K K Vs. WEALTH TAX OFFICER	December 15, 1981
NATARAJAN R Vs. CONTROLLER OF ESTATE DUTY	July 27, 1981
NATIONAL INSURANCE CO LTD Vs. MAHADEVAYYA	February 17, 1981
NATIONAL INSURANCE CO LTD Vs. P SARASWATHI MOHAN	December 16, 1981
NATIONAL INSURANCE CO LTD Vs. P SARASWATHI MOHAN	October 16, 1981
NATIONAL INSURANCE COMPANY LIMITED FORMERLY KNOWN AS CALCUTTA INSURANCE MADRAS Vs. THIRUMALAI AMMAL	February 19, 1981
NATIONAL TEXTILE WORKERS UNION Vs. RAMAKRISHNAN	September 30, 1981
NEW INDIA INSURANCE CO LTD Vs. N GANAPATHY	July 30, 1981
NEW INDIA INSURANCE COMPANY LIMITED Vs. N GANAPATHY	July 13, 1981
O R SESHADRI Vs. B SUNDARSANA GUPTA	May 4, 1981
O R SESHADRI Vs. B SUNDARSANA GUPTA	November 4, 1981
OPERATIVE SOCIETY LIMITED Vs. THANJAVUR LEATHER AND AUTOLINERS INDUSTRIAL CO THE STATE OF TAMIL NADU	September 24, 1981
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. ALAMELU	September 9, 1981
P APPAVU GOUNDER Vs. COLLECTOR OF SOUTH ARCOT DT AT CUDDALORE	April 28, 1981
P GOKULAKRISHNAN MINOR Vs. ASIATIC AUTOMOBILES NO ] 19 GENERAL PATTERS ROAD MOUNT ROAD MADRAS 2	December 24, 1981
P K ABU BACKER Vs. STATE	July 23, 1981
P KANDASWAMY Vs. HAJEE K S MOHAMED MOHIDEEN ROWTHER	September 8, 1981
P KASTURI BAI Vs. T VARADAN	April 22, 1981
P M ABDUL LATIF Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TRICHIRAPALLI	January 6, 1981
P NAGESWARA RAO Vs. BALAJI FINANCE CORPORATION	April 21, 1981
P R LAKSHMI Vs. STATE OF TAMIL NADU	November 5, 1981
P R PANDURANGA CHETTIAR Vs. EZUMALAI AND KANNAN ALIAS ANNA STORES	December 17, 1981
P RAMAN Vs. COMMISSIONER MADURAI CITY MUNICIPAL CORPORATION	March 18, 1981
P S GUNA KUMAR Vs. RAMAMURTHY METAL DECORATING INDUSTRIES PRIVATE LIMITED	July 7, 1981
P S RAMAMURTHY AND COMPANY Vs. SALVAR PAINTS AND VARNISH WORKS P LTD	September 29, 1981
P SELLA PILLAI Vs. L BALARAMAN	December 8, 1981
P SIVAPUTHIRAN Vs. STATE	September 23, 1981
P SOMASUNDARAM Vs. M GOVINDASWAMY	July 20, 1981
P SRINIVASULU Vs. SHANTHI TRADERS	November 13, 1981
P SWAMINATHAN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR	August 6, 1981
P VENKATAVARADAN Vs. LAKSHMI AMMAL	June 26, 1981
P VENKATESAN Vs. ADDITIONAL COMMISSINER OF GIFT TAX	July 28, 1981
PACKWELL INDUSTRIES PRIVATE LIMITED Vs. STATE OF TAMIL NADU	January 22, 1981
PALANI GOUNDAR Vs. THIRUMALAI GOUNDAR	March 12, 1981
PALLAVAN TRANSPORT CORPORATION LTD Vs. DHAULAT K NICHANI	April 24, 1981
PANDIAN ROADWAYS CORPORATION MADURAI Vs. KARUNANITHI	July 2, 1981
PANDURANGAN Vs. SARANGAPANI	August 19, 1981
PARVATHAM MUTHU Vs. UNION OF INDIA RAILWAYS	February 17, 1981
PERIASWAMY GOUNDER T Vs. AGRICULTURAL INCOME TAX OFFICER	January 20, 1981
PERIYA ANGAMMAL Vs. STATE OF TAMIL NADU	November 16, 1981
PERUMAL Vs. CHINNA KUPPANNA GOUNDER	April 16, 1981
PERUMAL Vs. KUMBAKONAM MUNICIPALITY	June 23, 1981
PICHAI MOHAMED Vs. P P MUTHU MOHAMED	January 27, 1981
PIONEER KUMARASWAMY COLLEGE NAGERCOIL Vs. CENTRAL SCIENTIFIC SUPPLIES COMPANY	December 22, 1981
POLY CLINIC NAGERCOIL Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND	September 24, 1981
PONDICHERRY FERTILISER COMPANY Vs. UNION TERRITORY OF PONDICHERRY	September 24, 1981
PONNUCHAMI SERVAI Vs. BALASUBRAMANIAN	March 10, 1981
PROPRIETOR M/S SRI RAJESWARI TRANSPORTS FIRM THENI Vs. M G RAJAN	July 21, 1981
PUNITHAMMAL Vs. KRISHNA MUDALIAR	December 2, 1981
PUSHPA MALLICK PROPRIETOR TUPLEX DRY CLEANERS Vs. JAMMAL MOHAMMED	October 16, 1981
R BALAKRISHNA BRICK WORKS Vs. STATE OF TAMIL NADU	October 22, 1981
R GOVINDARAJULU Vs. SUPERINTENDENT OF POLICE SALEM	October 19, 1981
R K MANUFACTURERS Vs. BOARD OF REVENUE COMMERCIAL TAXES MADRAS	January 29, 1981
R KRISHNASAMI NAIDU Vs. PAVAYEE	September 18, 1981
R MOHMOOD Vs. EBRAHIM SAIFUDDIN	January 30, 1981
R NATARAJAN Vs. CONTROLLER OF ESTATE DUTY	March 27, 1981
R PURUSHOTHAMAN Vs. K B VIJAYALAKSHMI	February 2, 1981
R RAJAMANICKAM FOR HIMSELF AND ON BEHALF OF ORS Vs. INDIAN BANK	October 1, 1981
R RAMAKRISHNAN Vs. V S DHANASEKAR	July 31, 1981
R RAMANUJAM CHETTIAR Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF TAMIL NADU FOOD AND CO OPERATIVE DEPT MADRAS	September 30, 1981
R RANGASWAMI GOUNDER Vs. INCOME TAX OFFICER	March 23, 1981
R SARAVANAN Vs. VEDARANYASWARASWAMI DEVASTANAM	March 5, 1981
R SESHIER Vs. T AYYACHI AMBALAM	September 28, 1981
R SRINIVASAN Vs. UNION OF INDIA	October 29, 1981
R SUBBARAJULU Vs. SULAIMAN PROPRIETOR OF NAAZ DRY CLEANERS 18 19 EAST CHITHRAI STREET MADURAI DIED	September 18, 1981
R SUBBNRAMAN Vs. VENKATARAJULU NAIDU	December 18, 1981
R SUNDARESAN Vs. A RAMACHANDRAN AND COMPANY	March 30, 1981
R V APPASWAMY Vs. AUTHORISED OFFICER LAND REFORMS KOVILPATTI TIRUNELVELI DISTRICT	November 26, 1981
R V DHARMALINGA MUDALIAR Vs. K ANNAMALAI	April 1, 1981
R V E VENKATACHALA GOUNDER Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT SIVANANDA NAGAR COIMBATORE 12	January 22, 1981
R VEERAPPAN Vs. SHANMUGAVELU	March 20, 1981
RAGHAVAN R K ALIAS SELVARAJ R K Vs. UNION OF INDIA	September 3, 1981
RAGUBATHY PAUL ROSLAN Vs. UNDER SECRETARY EDUCATION MINISTRY OF EXTERNAL AFFAIRS STUDENTS CELL NEW DELHI	December 4, 1981
RAHMATH BI Vs. A AHAMED SHERIFF	April 16, 1981
RAHMATH BI Vs. STATE WAKF BOARD	July 23, 1981
RAJAGOPAL Vs. SANKARAN	October 13, 1981
RAJESHWARI DEVI Vs. S M RABI	September 9, 1981
RAKKAYI AMMAL Vs. MURUGAIYYAN PILLAI	November 13, 1981
RAM PRODUCTS Vs. STATE OF TAMIL NADU	January 28, 1981
RAMA REDDIAR Vs. RAJA REDDIAR	September 1, 1981
RAMALINGA NADAR Vs. STATE	November 4, 1981
RAMASAMY Vs. STATE OF TAMIL NADU	September 1, 1981
RAMASWAMY GOUNDER Vs. STATE	March 4, 1981
RAMASWAMY PATHAR Vs. THIAGARAJA CHETTIAR	December 17, 1981
RAMCO CEMENT DISTRIBUTION COMPANY PRIVATE LIMITED Vs. STATE OF TAMIL NADU	December 23, 1981
RAMNATH GOENKA Vs. A R RAJI	June 19, 1981
RANE BRAKE LININGS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 18, 1981
RANGANATHA NAIDU Vs. BALARAMA NAIDU	January 6, 1981
RANGANATHAN Vs. CHELLAMMAL	February 27, 1981
RANGANATHAN Vs. K GANGABAI	August 12, 1981
RANGANATHAR TRANSPORTS P LTD Vs. TANJORE CO OPERATIVE MARKETING FEDERATION LTD	August 28, 1981
RAPHAEL Vs. S CHELLAPPAN EXECUTIVE OFFICER	December 24, 1981
RATHINASAMY Vs. KOMALAVALLI	July 14, 1981
RAY AND ALLIED PRODUCTS Vs. X THE STATE OF TAMIL NADU	January 28, 1981
RAYAR Vs. STATE	October 15, 1981
REGIONAL DIRECTOR OF EMPLOYEES Vs. AMALGAMATION	April 3, 1981
RETHINAM AND OTHERS Vs. KUPPUSWAMI ODAYAR	February 2, 1981
S A APPAL RAJA Vs. COMMON FUND OF SENGUNTHA MUDALIAR COMMUNITY OF POOPALRAJAPATTI RAJAPALAYAM	August 28, 1981
S CHELLAIYAN Vs. S SATHIAK TISHRAN	February 27, 1981
S D USMAN Vs. STATE	April 30, 1981
S GAYATHRI Vs. COMMISSIONER OF POLICE MADRAS	June 6, 1981
S GAYATRI Vs. COMMISSIONER OF POLICE MADRAS	June 24, 1981
S JAGADEESAN Vs. AYYA NADAR JANAKI AMMAL COLLEGE SIVAKASI	August 4, 1981
S K MUNUSWAMI MUDALIAR Vs. AUTHORISED OFFICER LAND REFORMS KANCHEEPURAM	December 22, 1981
S LOUIS RAJ ACCUSED Vs. ROSLYN L RAJ	February 20, 1981
S M S V NAGARAJA NADAR Vs. SPECIAL TAHSILDAR LAND ACQUISITION HARIJAN WELFARE VUSALAMPATTI MADURAI	September 25, 1981
S MOSES NADAR Vs. STATE	October 15, 1981
S MUTHIAH V COMMISSIONER OF INCOME TAX MADRAS M SUBBARAYA MUDALIAR Vs. COMMISSIONER OF INCOME TAX	March 29, 1981
S NEELA KANTA SARMA Vs. K GOVINDARAJULU	June 23, 1981
S P SUBRAMANIAN Vs. S CHOCKALINGAM	November 16, 1981
S RAJALAKSHMI Vs. D SATYAMURTHY	November 5, 1981
S RAJAN Vs. DEVI CINE PROPRIETOR MANUFACTURING COMPANY	October 13, 1981
S RAMIAH THEVAR Vs. BALASUNDARAM	April 22, 1981
S S S A VIVEKANANDAM Vs. S V KAMALA BAI	November 27, 1981
S SRINIVASAN DIED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TIRUCHIRAPALLI	July 20, 1981
S SRINIVASARAGHAVAN Vs. THIRU MUTHUKARUPPA MUTHIRIAR	October 21, 1981
S TIMBER DEPOT Vs. ST ANTONYTHE STATE OF TAMIL NADU	August 20, 1981
S VADIVEL MUDALIAR Vs. STATE OF TAMIL NADU	December 23, 1981
SAKUNTALA AMMAL Vs. SEETHARAMA REDDIAR	July 14, 1981
SALEM MUNICIPAL COUNCIL Vs. KARUPANNA PILLAI	September 29, 1981
SARAVANA OILS REPRESENTED BY RAM RAJ Vs. BHASKARAN	June 16, 1981
SATHYAMURTHY Vs. VASAN FINANCE CORPORATION	November 12, 1981
SATYENDRA KUMAR Vs. COMMISSIONER OF INCOME TAX	April 1, 1981
SEBASTIAN Vs. STATE	October 22, 1981
SECRETARY M/S SPENCER AND COMPANY LIMITED MADRAS 2 Vs. ADDITIONAL COMMISSIONER FOR WORKMENÏ¿½S COMPENSATIONS II AT D M S COMPOUND TEYNAMPET MADRAS 6	November 23, 1981
SECRETARY SPENCER Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	September 28, 1981
SELAMBAL Vs. MANNANKATTI	March 27, 1981
SENNIAPPA GOUNDER Vs. V K VENKATARAMAN	January 20, 1981
SESHASAYEE PAPER AND BOARDS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER THIRUCHENGODE SALEM DISTRICT	July 23, 1981
SHRIRAM CHITS AND INVESTMENTS P LTD Vs. S PADMANABAN	January 12, 1981
SIVAGAMI AMMAL Vs. P S ELANGO	December 8, 1981
SOFT BEVERAGES PRIVATE LIMITED MADURAI Vs. UNION OF INDIA	September 29, 1981
SOMASUNDARA T M N M NADAR SONS Vs. COMMISSIONER OF INCOME TAX	July 29, 1981
SOUTH INDIA STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME TAX	November 2, 1981
SOUTH INDIA VISCOSE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 23, 1981
SOUTHERN MOTORS MADURAI Vs. C SIVAJOTHIAMMAL	June 17, 1981
SOUTHERN SYNTHETICS LTD Vs. STATE OF TAMIL NADU	September 11, 1981
SPECIAL TAHSILDAR L A MODERNISATION OF VAIGAI CHANNEL SCHEME UNIT 5 THIRUPPUVANAM Vs. MANAGING DIRECTOR ALAVAI INDUSTRIES P LIMITED MADURAI	October 15, 1981
SREENIVAS AND COMPANY Vs. JOINT COMMERCIAL TAX OFFICER PERIAMET ASSESSMENT CIRCLE MADRAS	August 13, 1981
SRI GANESHAR ALUMINIUM FACTORY C/O JEEWANLAL Vs. INDUSTRIAL TRIBUNAL MADRAS	October 12, 1981
SRI JAYARAM MOTOR SERVICE Vs. PITCHAMMAL	February 20, 1981
SRI RAJENDRA MILLS LIMITED Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT	August 24, 1981
SRINIVASAN Vs. S S ARUMUGAM	January 28, 1981
SRINIVASAN Vs. ARURNUAHAM	January 28, 1981
STATE Vs. RANGASWAMI	February 27, 1981
STATE Vs. MUTHUSWAMI	March 6, 1981
STATE Vs. VENKATESWARAN	April 10, 1981
STATE Vs. K IPI PETER	April 28, 1981
STATE Vs. PANCHANADHAM	April 6, 1981
STATE Vs. RENGASAMY NAIDU	April 27, 1981
STATE Vs. SUBHAN ALIAS KALIYANA SUBHAN	July 31, 1981
STATE Vs. T PONNIAH	August 28, 1981
STATE Vs. RANGASAMY NAIDU	August 27, 1981
STATE Vs. SOKKANNA MUDALIAR	August 7, 1981
STATE Vs. SUBRAMANIAM	November 12, 1981
STATE Vs. RAMASAMY M	October 27, 1981
STATE Vs. V M NARAYANASWAMI MUDALIAR	November 25, 1981
STATE Vs. NARAYANA KONAR	June 25, 1981
STATE (FOOD INSPECTOR, TOWN PANCHAYAT, ERAL) Vs. BEERBATH AND COMPANY AND OTHERS	June 15, 1981
STATE (THE FOOD INSPECTOR, AVANASHI) Vs. ESWARAN	January 13, 1981
STATE BANK OF BIKANER AND JAIPUR EMPLOYEES Vs. STATE BANK OF INDIA	November 24, 1981
STATE BANK OF INDIA TIRUCHIRAPALLI Vs. J S RAMAMOORTHY	August 13, 1981
STATE BANK OF TRAVANCORE Vs. DY COMMISSIONER OF LABOUR COIMBATORE	January 28, 1981
STATE BY FOOD INSPECTOR DINDIGUL MUNICIPALITY Vs. SAMSUDEEN AND OTHERS	November 12, 1981
STATE BY PUBLIC PROSECUTOR Vs. PAZHANAL	July 31, 1981
STATE BY PUBLIC PROSECUTOR Vs. POONAM JAIN	December 18, 1981
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD Vs. ARVIND DISTILLERY AND CHEMICALS LTD	September 14, 1981
STATE OF TAMIL NADU Vs. GOPAL NAIR	October 15, 1981
STATE OF TAMIL NADU Vs. P M A MATHURAI VEERASAMY AND COMPANY	October 15, 1981
STATE OF TAMIL NADU Vs. KAPADIA PAINTS AND ALLIED INDUSTRIES	September 24, 1981
STATE OF TAMIL NADU Vs. K ALAGESAN	December 7, 1981
STATE OF TAMIL NADU Vs. TATA OIL MILLS COMPANY LIMITED	December 7, 1981
STATE OF TAMIL NADU Vs. K M PICHAI AMMAL	October 22, 1981
STATE OF TAMIL NADU Vs. SELVAKUMAR TIMBER TRADERS	October 29, 1981
STATE OF TAMIL NADU Vs. DUNLOP INDIA LIMITED	January 13, 1981
STATE OF TAMIL NADU Vs. NAVA BHARATH ENTERPRISES PRIVATE LIMITED	January 5, 1981
STATE OF TAMIL NADU Vs. CEYVERE SOUTHERN INC	February 11, 1981
STATE OF TAMIL NADU Vs. K M NATARAJAN	February 16, 1981
STATE OF TAMIL NADU Vs. RAMANATHAN FARMS PRIVATE LIMITED	March 9, 1981
STATE OF TAMIL NADU Vs. A RAFEEQ AHMED AND COMPANY	July 16, 1981
STATE OF TAMIL NADU Vs. P M MADHAVAN NAIR	March 31, 1981
STATE OF TAMIL NADU AND Vs. P K ANANDAN	August 11, 1981
STRUCTEE MECH INDIA PARTNERSHIP FIRM Vs. BHARATKUMAR PAHLAJRA	March 18, 1981
SUBRAMANIAN Vs. VELLAIYA CHETTY	December 11, 1981
SUDARSAN CHIT FUND Vs. JAGADAMBAL	December 24, 1981
SUNDARAM Vs. STATE OF TAMIL NADU	September 23, 1981
SUNDARAM TEXTILES LIMITED MADURAI Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS	July 7, 1981
SUNDARIBAI ALSO KNOWN AS JAYALAKSHMI Vs. STATE S I OF POLICE B 2 POLICE STATION	September 23, 1981
SUSEELA Vs. STATE	September 25, 1981
SWAMINATHAN Vs. KOONAVALLI	June 26, 1981
SYED ABDUL RAHMAN MARAKAYAR Vs. SAHUL HAMEED	October 14, 1981
SYED AHAMED MOHIDEEN Vs. MOHAMED ZAINULABUDEEN	November 17, 1981
T C THIAGARAJAN ACCUSED Vs. STATE	August 14, 1981
T G K RAMAN HUF Vs. COMMISSIONER OF INCOME TAX	June 30, 1981
T M N M SOMASUNDARA NADAR SONS Vs. COMMISSIONER OF INCOME TAX TAMIL NADU IV	March 29, 1981
T N HABIB KHAN Vs. AROGYA MARY SHANTHI LUCIEN	June 26, 1981
T R SRINIVASA CHETTY Vs. G NAGARAJAN	September 4, 1981
T S G RAJAM Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 9, 1981
T S KANNAN Vs. HIGH COURT OF JUDICATURE OF TAMIL NADU HIGH COURT BUILDINGS	August 10, 1981
T S YUSUF Vs. TAMIL NADU WAKF BOARD	October 23, 1981
T SHANMUGHAM Vs. EXECUTIVE OFFICER SRI KAILASANATHASWAMI SRI NITHYAKALYANA PERUMAL DEVASTHANAM KARAIKAL	September 9, 1981
T SUNDARAMOORTHY Vs. P KANAKARAJ	July 3, 1981
T THANGAMUTHU Vs. A GOWRISHANKER	February 16, 1981
T THIRUPPATHI Vs. MAIMOON BIBI	September 8, 1981
TAMIL NADU AGENCIES Vs. COMMERCIAL TAX OFFICER SIVAKASI TOWN	August 11, 1981
TAMIL NADU TRADING COMPANY Vs. STATE OF TAMIL NADU	December 15, 1981
TAMIL NADU WAKF BOARD Vs. KHADER BADSHA SAHEB	January 21, 1981
TAMIL NADU WAKF BOARD Vs. SANNASI MUNAYATHIRIYAN	March 16, 1981
TATA OIL MILLS COMPANY LIMITED MADRAS Vs. SUPERINTENDENT OF CENTRAL EXCISE MADHAVARAM RANGE MADRAS	August 12, 1981
TAX Vs. COMMISSIONER OF INCOME SESHASAYEE BROTHERS PRIVATE LIMITED	August 25, 1981
THAKUR SHIPPING CO LTD Vs. FOOD CORPORATION OF INDIA	August 7, 1981
THANDAVACHARI Vs. MUTHUVEL PILLAI	December 11, 1981
THANGAPANDI NADAR Vs. STATE	September 22, 1981
THANGARAJU Vs. STATE	March 11, 1981
THANGAVEL Vs. STATE	March 25, 1981
THAVASUMUTHU NADAR Vs. RAMASAMI PILLAI	November 24, 1981
THIAGARAJA TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES MADRAS 5	November 13, 1981
THILLAN Vs. STATE	November 12, 1981
THIRUMALAIAPPA GOUNDER ALIAS C CHINNASWAMY Vs. STATE	January 9, 1981
THIRUPURANTHAKASWAMY DEVASTHANAM COOVAM VILLAGE THIRUVALLUVAR TALUK Vs. V SUNDARESA MUDALIAR	July 28, 1981
THIRUVALLUR FINANCE CORPORATION REGD Vs. V T SUBRAMANIAM	June 19, 1981
THULASIBAI AMMAL Vs. KANNA PANDITHAR	April 17, 1981
TRICHY MARKET COMMITTEE PERAMBALUR Vs. S SAVARIDOSS	August 14, 1981
TUDOR GUNASEKHAR JAYAVARDENE Vs. GOVERNMENT OF INDIA	July 10, 1981
UDAYAPPAN Vs. GOVERNMENT OF TAMIL NADU	August 26, 1981
ULAGANATHAN CHETTIAR Vs. DURAIRAJAN	July 17, 1981
UNION Vs. NATIONAL TEXTILE WORKERSRAMAKRISHNAN	September 30, 1981
UNION OF INDIA Vs. SOUTH INDIAN BANK LIMITED	September 3, 1981
UNION OF INDIA Vs. TAMIL NADU SMALL INDUSTRIES CORPORATION LTD	March 31, 1981
UNION OF INDIA Vs. J K PARLESHA	April 9, 1981
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. M S DURAIRAJ	February 23, 1981
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. M S DURAIRAJ	February 25, 1981
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. Vs. VADIVATHA AND ANR.	October 26, 1981
UTHIRAPATHI SERVAI Vs. K S THIRUMALAI IYENGAR	July 30, 1981
V A NARAYANA RAJA Vs. RANGANAYAKI ACHI DIED	March 5, 1981
V A PALAYYAN Vs. CHANDRAMOHAN	October 30, 1981
V K DORAIRAJAN Vs. STATE	October 16, 1981
V NAGESWARAN Vs. AUTHORISED OFFICER LAND REFORMS TIRUCHIRAPALLI	August 12, 1981
V NATARAJAN Vs. N SALAI MUTHU	December 21, 1981
V P S HAMEED Vs. FOOD INSPECTOR CORPORATION OF MADRAS	April 30, 1981
V R SANTHANAM IYER Vs. V S SUNDRA HAMMAL	January 30, 1981
V RAMAKRISHNA AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 8, 1981
V S ALWAR AYYANGAR Vs. GURUSAMY THEVAR	April 3, 1981
V S PARTHASARATHY MUDALIAR Vs. AUTHORISED OFFICER LAND REFORMS KANCHEEPURAM	March 25, 1981
V SELLAPPAN Vs. DISTRICT REVENUE OFFICER THANJAVUR	September 3, 1981
VAITHILINGA VELALAR Vs. VELAYUTHA VELALAR	July 3, 1981
VALIVALAM DESIKAR HIGH SCHOOL TRUST Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	January 13, 1981
VALLIAMMAI ACHI Vs. DIRECTOR OF ENFORCEMENTMADRAS	September 7, 1981
VELLORE MUNICIPALITY Vs. RAJESWARI AMMAL	December 9, 1981
VELU NAIDU Vs. STATE	October 22, 1981
VENKATAKRISHNA RICE COMPANY Vs. COMMISSIONER OF INCOME TAX	March 5, 1981
VENKATESH EMPORIUM Vs. COMMISSIONER OF INCOME TAX TAMIL NADU	March 20, 1981
VENKATESH EMPORIUM Vs. COMMISSIONER OF INCOME TAX	July 20, 1981
VICTORY LAMINATIONS Vs. PLASTOLITE INDUSTRIES	November 5, 1981
VISWANATHAN Vs. STATE SUPERINTENDENT OF POLICE COMMERCIAL CRIME INVESTIGATION WING NAGAPATTINAM	November 17, 1981
VYAPURI MUDALIAR Vs. VALLAMMI	June 19, 1981
WHEELS INDIA LIMITED Vs. STATE OF TAMIL NADU	December 1, 1981
WITCO MATCH WORKS KALUGUMALAI Vs. UNION OF INDIA	November 10, 1981
ZAIBUNISSA BIVI Vs. MADRAS STATE WAKF BOARD MADRAS	October 20, 1981

Year 1981 of HIGH COURT OF MADRAS

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