REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A GHOSE KHAN Vs. RENT CONTROLLER DISTRICT MUNSIF OF COIMBATORE COIMBATORC	June 30, 1980
A K AHMED AND CO Vs. REGIONAL LABOUR COMMISSIONER CENTRAL MADRAS	November 20, 1980
A KRISHNASWAMI Vs. S RASHEEDA	January 30, 1980
A P ARUMUGASAMY Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE MADRAS	July 30, 1980
A R KRISHNAMURTHY Vs. COMMISSIONER OF INCOME TAX	December 2, 1980
A RAMASWAMY IYER Vs. BHUVANESWARI PULVERISING MILLS MADRAS	June 23, 1980
A SRIRAM Vs. MANAGING DIRECTOR GENERAL INSURANCE CORPORATION OF INDIA	April 10, 1980
A T A NATARAJA CHETTIAR AND COMPANY Vs. STATE OF TAMIL NADU	September 30, 1980
A U NATARAJAN Vs. INDIAN BANK	September 24, 1980
A V K MARIMUTHU NADAR AND BROS Vs. STATE OF TAMIL NADU	November 13, 1980
A. GULAM MOHAMED Vs. A.K.M. PICHAI MARACAIR	August 14, 1980
A.R. ABDUL KHADER Vs. P. FAKEER MOHIDEEN	July 4, 1980
A.S. RAMASWAML IYER Vs. ALAMELU MANGAI AND ORS.	April 9, 1980
ABDUL HAMEED Vs. EGANATHAN	October 10, 1980
ABDUL JABBAR Vs. MUNIAMMAL	July 22, 1980
ABDUL SATHAR Vs. A NAWAB	February 19, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MUTHAPPA CHETTIAR SM M AND KARUPAN CHETTIAR SM KR	March 13, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AUTOMOBILE ASSOCIATION OF SOUTHERN INDIA	January 3, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADRAS JEWELLERS AND DIAMOND MERCHANTS ASSOCIATION	January 3, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. P V S K PALANIAPPA NADAR AND SONS	January 9, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KUPPUSWAMI CHETTIAR K A	August 5, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GANGABAI CHARITIES	December 17, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX-1 Vs. K A KUPPUSWAMI CHETTIAR	August 5, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. SM M MUTHAPPA CHETTIAR AND SM KR KARUPPAN CHETTIAR FIRM	March 13, 1980
ADVOCATE GENERAL OF TAMIL NADU MADRAS Vs. R M KRISHNA RAJU	September 10, 1980
AGASTIN CHINNAPPAA ALIAS CHINNATHAMBI PILLAI Vs. STATE	February 28, 1980
AHAMED Vs. RUKMANIAMMAL	December 19, 1980
AKBAR ALI Vs. STATE	October 3, 1980
ALAMELU AMMAL Vs. STATE OF MADRAS	January 24, 1980
AMA CORPORATION Vs. FOOD CORPORATION OF INDIA	September 8, 1980
AMBALAVANA PANDARA SANNATHI AVERGAL Vs. STATE OF TAMIL NADU	April 28, 1980
AMMANI AMMAL Vs. STATE	September 30, 1980
ANBU MANI Vs. STATE	January 9, 1980
ANGLO FRENCH TEXTILES LTD Vs. LABOUR COURT PONDICHERRY	July 22, 1980
ANTHONY PACKIA NADAR A N Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	November 18, 1980
ARAVIND LABORATORIES Vs. V. ANNAMALAI CHETTIAR	April 9, 1980
ARAVINDA Vs. RAVINDRA SINGH AND ANOTHER	October 16, 1980
ARULANDU UDAYAR Vs. S P PALANIAPPA AMBALAM	December 12, 1980
ARUMBU AMMAL Vs. ELAMATHI	December 12, 1980
ARUMUGAM Vs. STATE	March 20, 1980
ARUMUGHA NADAR Vs. KUMARA PILLAI	November 26, 1980
ARVINDA Vs. RAVINDRA SINGH	October 6, 1980
ASHOK LEYLAND LIMITED Vs. A VIJAYAKUMAR	December 2, 1980
ASSISTANT COLLECTOR OF CENTRAL EXCISE VELLORE Vs. SUBRAMANIA CHETTIAR	May 2, 1980
ASSISTANT COLLECTOR OF CUSTOMS MADRAS PROSECUTION PREVENTIVE DEPARTMENT Vs. LESLIE BERTRAM DSILVA	November 24, 1980
ASSOCIATED INDUSTRIES Vs. FIRST INCOME TAX OFFICER	March 26, 1980
AVIYUR MARIAMMAN TEMPLE Vs. T N SUNDARAMOORTHI PILLAI	November 28, 1980
AYYADURAI DEVAR Vs. STATE	October 1, 1980
AYYAMMAL Vs. N VENKATARAMAN	June 18, 1980
B RAVI Vs. STATE OF TAMIL NADU	December 18, 1980
B S RANGA OF VIKRAM PRODUCTIONS Vs. M\|S ASHA FILMS EXCHANGE INDORE	August 19, 1980
BALASUBRAMANIA PILLAI Vs. ARUMUGHAM PILLAI AND ANR.	December 3, 1980
BALASUBRAMANIAM ROADWAYS FIRM DINDIGUL Vs. STATE OF TAMIL NADU	February 12, 1980
BAPALAL AND COMPANY Vs. GOVERNMENT OF INDIA	December 11, 1980
BAPALAL AND COMPANY MANUFACTURING MADRAS 3 Vs. STATE OF TAMIL NADU	September 23, 1980
BENGAL ELECTRIC LAMP WORKS LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	November 4, 1980
BHARAT REFINERIES LIMITED Vs. STATE OF TAMIL NADU	January 24, 1980
BOMBAY BURMAH TRADING CORPORATION LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT HAVING ITS REGISTERED OFFICE AT BOMBAY A BRANCH AT MUDIS POLLACHI TALUK IN COIMBATORE DISTRICT Vs. A T NARAYANASWAMI PILLAI	October 27, 1980
BRAKES INDIA LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS II DIVISION	July 2, 1980
C ALAGIRISAMY NAIDU Vs. COLLECTOR OF MADURAI DISTRICT MADURAI	August 6, 1980
C G RANGABASHYAM Vs. RANJANI MURUGAN	February 25, 1980
C HAJEE ABDUL SUBHAN SAHIB Vs. JOINT COMMERCIAL TAX OFFICER PERIAMET ASSESSMENT CIRCLE MADRAS 7	December 12, 1980
C P KRISHNAN NAIR Vs. NATIONAL SMALL INDUSTRIE CORPORATION LTD	December 2, 1980
C R RAMASWAMI Vs. NEEDLE INDUSTRIES I LTD	December 17, 1980
C S SELVARAJ Vs. STATE OF TAMIL NADU	March 10, 1980
C.S. MANI Vs. THE ACCOMMODATION CONTROLLER AND ANR.	April 9, 1980
CANARA BANK Vs. M THIYAGARAJAN	January 4, 1980
CHARAG CHEMICAL INDUSTRIES Vs. R.G. GENESAN	December 13, 1980
CHARAG CHEMICAL INDUSTRIES Vs. R G GANESAN	December 30, 1980
CHELLADURAI ALIAS V N VEEMAN PILLAI Vs. PARAMANAND JINDAL	January 3, 1980
CHENNIMALAI WEAVERS Vs. GOVERNMENT OF INDIA	March 3, 1980
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. T RANGANATHAN PILLAI	November 10, 1980
CHINNA ANDI PANDARAM Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMN.) DEPARTMENT AND ORS.	July 30, 1980
COIMBATORE COTTON MILLS LIMITED Vs. STATE	February 8, 1980
COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT MADRAS Vs. KACHERICHAMY ALIAS KARUPPANNA THEVA	December 19, 1980
COMMISSIONER OF GIFT TAX Vs. RUKMANI AND COMPANY LIMITED	April 17, 1980
COMMISSIONER OF GIFT TAX Vs. RANGANATHAN CHETTIAR R M D M	February 18, 1980
COMMISSIONER OF GIFT TAX TAMIL NADU-IV Vs. R M D M RANGANATHAN CHETTIAR	February 18, 1980
COMMISSIONER OF INCOME TAX Vs. SOUTHERN TRANSPORTS	February 26, 1980
COMMISSIONER OF INCOME TAX Vs. COROMANDEL STEELS LIMITED	March 6, 1980
COMMISSIONER OF INCOME TAX Vs. GEORGOPOULES N D	March 4, 1980
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI C	March 4, 1980
COMMISSIONER OF INCOME TAX Vs. MADRAS WIRE PRODUCTS	March 19, 1980
COMMISSIONER OF INCOME TAX Vs. FESTO ELGI PRIVATE LIMITED	March 20, 1980
COMMISSIONER OF INCOME TAX Vs. STANDARD MOTOR PRODUCTS OF INDIA LIMITED	January 22, 1980
COMMISSIONER OF INCOME TAX Vs. PUTHUTHOTAM ESTATES 1943 LIMITED	January 23, 1980
COMMISSIONER OF INCOME TAX Vs. SHANMUGHAM V	January 23, 1980
COMMISSIONER OF INCOME TAX Vs. MADRAS CHAMBER OF COMMERCE AND INDUSTRY	January 3, 1980
COMMISSIONER OF INCOME TAX Vs. V MANDIRAM PILLAI	January 2, 1980
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL RADIATORS PRIVATE LIMITED	January 8, 1980
COMMISSIONER OF INCOME TAX Vs. RAJALAKSHMI MILLS LIMITED	January 8, 1980
COMMISSIONER OF INCOME TAX Vs. RAMACHANDRAN V K DR	January 10, 1980
COMMISSIONER OF INCOME TAX Vs. S S M LINGAPPAN	January 11, 1980
COMMISSIONER OF INCOME TAX Vs. SAHADEVAN M S	January 14, 1980
COMMISSIONER OF INCOME TAX Vs. MOTHER INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED	January 8, 1980
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LIMITED	January 9, 1980
COMMISSIONER OF INCOME TAX Vs. DHANDAYUTHAPANI FOUNDRY PRIVATE LIMITED	January 9, 1980
COMMISSIONER OF INCOME TAX Vs. VAYITHRI PLANTATIONS LIMITED	January 9, 1980
COMMISSIONER OF INCOME TAX Vs. ARUMUGHAM CHETTIAR	January 9, 1980
COMMISSIONER OF INCOME TAX Vs. MOTOR CREDIT COMPANY PRIVATE LIMITED	April 17, 1980
COMMISSIONER OF INCOME TAX Vs. HIMMATMAL JAWANTRAJ	April 17, 1980
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE BROS PRIVATE LIMITED	April 16, 1980
COMMISSIONER OF INCOME TAX Vs. MANJUSHREE PLANTATIONS LIMITED	June 16, 1980
COMMISSIONER OF INCOME TAX Vs. FRIED KRUPP INDUSTRIES	May 2, 1980
COMMISSIONER OF INCOME TAX Vs. ARTHANARISWAMY CHETTIAR S S K G	March 31, 1980
COMMISSIONER OF INCOME TAX Vs. BLUEMOUNT CERAMICS LIMITED	April 1, 1980
COMMISSIONER OF INCOME TAX Vs. AMBUR CO OPERATIVE SUGAR MILLS LIMITED	April 2, 1980
COMMISSIONER OF INCOME TAX Vs. MOHAMED K T M S	April 8, 1980
COMMISSIONER OF INCOME TAX Vs. AYYASWAMY IYER C S	April 10, 1980
COMMISSIONER OF INCOME TAX Vs. MANICKAM CHETTIAR M R M M M M	April 15, 1980
COMMISSIONER OF INCOME TAX Vs. BEST AND CO PONDICHERRY PRIVATE LIMITED	April 15, 1980
COMMISSIONER OF INCOME TAX Vs. NARAYANA RAO C R	August 7, 1980
COMMISSIONER OF INCOME TAX Vs. SANKARAPANDIA ASARI K AND SONS	July 1, 1980
COMMISSIONER OF INCOME TAX Vs. SIVAPRAKASA MUDALIAR S	July 3, 1980
COMMISSIONER OF INCOME TAX Vs. K P V SHAIK MOHAMED ROWTHER AND COMPANY	July 7, 1980
COMMISSIONER OF INCOME TAX Vs. RAMALAKSHMI REDDY M	July 10, 1980
COMMISSIONER OF INCOME TAX Vs. VIJAYA PRODUCTIONS PRIVATE LIMITED	November 17, 1980
COMMISSIONER OF INCOME TAX Vs. KASTURI MILLS LIMITED	October 21, 1980
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNAN V L	December 9, 1980
COMMISSIONER OF INCOME TAX Vs. N S KRISHNA RAO	September 24, 1980
COMMISSIONER OF INCOME TAX Vs. KUMUDAM PUBLICATIONS P LIMITED	September 1, 1980
COMMISSIONER OF INCOME TAX CENTRAL Vs. K T M S MOHAMED	April 8, 1980
COMMISSIONER OF INCOME TAX CENTRAL Vs. N D GEORGOPOULES	March 4, 1980
COMMISSIONER OF INCOME TAX CENTRAL MADRAS Vs. K SANKARAPANDIA ASARI	March 1, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. S SIVAPRAKASA MUDALIAR	March 3, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. V L BALAKRISHNAN	December 9, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. M RAMALAKSHMI REDDY	March 10, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. K P V SHAIK MOHAMED ROWTHER AND COMPANY	March 7, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU IV V M S SAHADEVAN COMMISSIONER OF INCOME TAX MADRAS V P S ARUMUGASWAMY ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. NEO LITHO PRESS	January 14, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-I Vs. V SHANMUGHAM	January 23, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-III Vs. C JAYALAKSHMI	March 4, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-III Vs. S S K G ARTHANARISWAMY CHETTIAR	March 31, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-III Vs. C R NARAYANA RAO	August 7, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-IV Vs. C S AYYASWAMY IYER	April 10, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-IV Vs. M R M M M M MANICKAM CHETTIAR	April 15, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-IV Vs. V K RAMACHANDRAN	January 10, 1980
COMMISSIONER OF INCOME-TAX Vs. SHRI S SIVAPRAKASA MUDALIAR CUDDALORE	July 3, 1980
COMMISSIONER OF INCOME-TAX, TAMIL NADU-III Vs. ENGINE VALVES LTD.	March 14, 1980
COMMISSIONER OF INCOME-TAX, TAMIL NADU-V Vs. LAKSHMI CARD CLOTHING MANUFACTURING COMPANY PRIVATE LIMITED	March 19, 1980
COMMISSIONER OF WEALTH TAX Vs. PRAKASAM S	March 27, 1980
COMMISSIONER OF WEALTH TAX Vs. KAMALA GANAPATHI SUBRAMANIAM	January 23, 1980
COMMISSIONER OF WEALTH TAX Vs. VARADARAJAN V	January 22, 1980
COMPANIES ACT I OF 1956 IN THE MATTER OF UNIVERSAL FILM INDIA PRIVATE LIMITED T M MENON Vs. UNIVERSAL FILM INDIA PRIVATE LIMITED	November 21, 1980
CONTROLLER OF ESTATE DUTY Vs. CHETTIAR R K DECD	April 15, 1980
CONTROLLER OF ESTATE DUTY Vs. M I SYED IBRAHIM	January 23, 1980
CONTROLLER OF ESTATE DUTY Vs. VENKATARAMAN B S	January 7, 1980
D KANNAN Vs. SOUTHERN ROADWAYS	February 11, 1980
DALMIA MAGNESITE CORPORATION SALEM Vs. REGIONAL LABOUR COMMISSIONER CENTRAL SHASTRI BHAVAN MADRAS	November 12, 1980
DATCHINAMURTHY V Vs. ASSISTANT DIRECTOR OF INSPECTION	November 21, 1980
DEPUTY COMMISSIONER CT COIMBATORE DIVISION COIMBATORE 2 Vs. KUNDAH INDUSTRIAL CO OPERATIVE TEA FACTORY LIMITED	October 1, 1980
DEPUTY COMMISSIONER CT COIMBATORE DIVISION COIMBATORE 2 Vs. RATHNA AND COMPANY	January 24, 1980
DEPUTY COMMISSIONER OF COMMERCIAL TAXES VELLORE Vs. DEVANDRAN AND COMPANY	September 3, 1980
DEVARAJA PILLAI Vs. K R PURUSHOTHAMA CHETTIAR	October 24, 1980
DEVI MATCH FACTORY Vs. SUPERINTENDENT OF CENTRAL EXCISE SATTUR	December 21, 1980
DHANALAKSHMI PICTURES Vs. COMMISSIONER OF INCOME TAX	September 3, 1980
DHURVASALU NAIDU Vs. STATE	May 2, 1980
DIRECTOR OF ENFORCEMENT MADRAS Vs. RAMA ARANGANNAL	August 29, 1980
DOVETON CAFE Vs. STATE OF TAMIL NADU	September 4, 1980
DUNLOP INDIA LIMITED Vs. UNIION OF INDIA	February 13, 1980
DUNLOP INDIA LTD. AND INDIA TYRE AND RUBBER CO. (INDIA) PVT. LTD. Vs. UNION OF INDIA (UOI) AND ANR.	December 7, 1980
DWARKADAS RAMESHWAR GOENKA Vs. COMMISSIONER OF INCOME TAX	April 16, 1980
E R KOTHANDARAMAN Vs. COMMISSIONER OF WEALTH TAX	August 8, 1980
EHASAN BIVI Vs. NAGALAKSHMI AMMAL	September 12, 1980
EXECUTIVE ENGINEER P W D NORTH PRESIDENCY DIVISION MADRAS 5 Vs. K RAMADOSS	April 16, 1980
EXECUTIVE OFFICER SREE ARTHANAREESWARAR DEVASTHANAM TIRUCHENGODE SALEM DISTRICT Vs. S N BALASUBRAMANIA GURUKKAL DIED	June 18, 1980
G BALAKRISHNAN Vs. OFFICIAL ASSIGNEE MADRAS	September 3, 1980
G LAKSHMI AMMAL Vs. ELUMALAI CHETTIAR	April 30, 1980
G N VENKATASWAMY Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD	October 7, 1980
G R RADHAKRISHNAN Vs. RANI AMMAL	September 8, 1980
G S RAO ALIAS M SRIRAMACHANDRA MURTHY Vs. STATE	February 25, 1980
GEMINI PICTURES CIRCUIT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 1, 1980
GOBI PILLAI Vs. SWAMY	November 4, 1980
GOBI PILLAI Vs. DR. SWAMY	January 4, 1980
GOVERNMENT OF TAMIL NADU Vs. S S M SOUNDI CHETTI	July 3, 1980
GOVINDA ASARI Vs. KANCHEEPURAM MUNICIPAL COUNCIL	December 2, 1980
GOVINDA IYER Vs. KUMAR	February 22, 1980
GOVINDARAJA ODAYAR Vs. ADMIMOOLA ODAYAR	January 29, 1980
GWALIOR RAYON SILK MANUFACTURING AND WEAVING COMPANY LIMITED Vs. STATE OF TAMIL NADU	September 23, 1980
HARI BABU NAIDU Vs. S ALAMELU AMMAL	February 5, 1980
HATHIBUDI ANANDAR Vs. GOVINDAN	November 18, 1980
HEMA RAMASWAMI Vs. K M VALARANCE PANJANI	August 21, 1980
HIND STONE, A PARTNERSHIP FIRM AND ORS. Vs. UNION OF INDIA AND ORS.	June 20, 1980
IN RE: KANDASAMY Vs. STATE	July 31, 1980
IN RE: MUTHUSAMY Vs. STATE	April 15, 1980
IN RE: R SIVARAJ Vs. STATE	February 28, 1980
IN RE: SIVARAMAN Vs. STATE	March 28, 1980
INDIA TYRE AND RUBBER COMPANY INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER II CENTRAL ASSESSMENT CIRCLE MADRAS	June 19, 1980
INDIAN BANK Vs. CATHOLIC SYRIAN BANK LTD	March 1, 1980
INDIAN BANK, BRANCH OFFICE AT SALEM Vs. THE CATHOLIC SYRIAN BANK LTD.	January 3, 1980
INSOLVENCY IN THE MATTER OF A NARAYAN NAIRAN Vs. KOCHAMMA AMMA	March 28, 1980
IYYAPPA Vs. RAMALAKSHMAMMA	August 5, 1980
J SREENIVASALN CHETTIAR Vs. V PARTHASARATHI NAIDU	February 26, 1980
JABAMALAI ROYAPPAN Vs. STATE	April 30, 1980
JAITHUN BEEVI Vs. BEGUM DUSTAGIR	October 25, 1980
JANABAI AMMAL Vs. T A S PALANI MUDALIAR	February 15, 1980
JANAKI AMMAL Vs. ALAGAR KOTHAN	November 25, 1980
JAYAKODI Vs. STATE THRO S I OF POLICE SHOLAVANDAN	October 24, 1980
K APPA RAO Vs. MARAGATHAMMAL	April 30, 1980
K APPA RAO Vs. V L VARADARAJ	July 30, 1980
K CHELLIAH Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA PARLIAMENT STREET BANK OF BARODA BUILDING NEW DELHI	February 13, 1980
K CHENNAKESAVALU Vs. COMMISSIONER BOARD OF REVENUE COMMERCIAL TAXES CHEPAUK MADRAS 5	September 23, 1980
K GANESAN Vs. P MARIMUTHU MUDALIAR AND OTHERS	July 9, 1980
K GOPALAN NAIR Vs. V KAMALAMMAL	April 7, 1980
K JAMAL COMPANY Vs. UNION OF INVIA	August 4, 1980
K JOSEPH THOMPSON Vs. NALLATHAMPI NADAR	April 8, 1980
K K VENKAIMARBON Vs. DAKSHINAMOORTHY	January 30, 1980
K KALYANARAMAN Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX RANGE V MADRAS	January 24, 1980
K LAKSHMANDOSS Vs. RAGHAVA AND VEERA	July 25, 1980
K M ABDUL JABBAR Vs. INDO SINGAPORE TRADERS P LTD	October 3, 1980
K M MADHAVAKRISHNAN Vs. S R SAMI	February 5, 1980
K PALANIKUMAR Vs. INDIAN BANK	March 6, 1980
K PALANIKUMAR Vs. INDIAN BANK	April 22, 1980
K R AHMED SHAH Vs. ADDITIONAL COLLECTOR OF CUSTOMS MADRAS	April 14, 1980
K R PADMAVATHY AMMAL DIED Vs. E R MANICKAM	October 31, 1980
K R SIVAGAMI Vs. MAHABOOB NISA BI	July 16, 1980
K S P SUBRAMANIAM Vs. COMMISSIONER OF LAND REVENUE AND COMMERCIAL TAXES MADRAS	September 25, 1980
K S VASAN Vs. STATE OF TAMIL NADU	September 29, 1980
K SARASU Vs. SENGODAN	November 28, 1980
K SURESH BABU Vs. K BALASUBRAMANIAM	July 17, 1980
K T PARASURAMASWAMI GOUNDER Vs. LAND COMMISSIONER BOARD OF REVENUE MADRAS	July 22, 1980
K V RAJENDRAN Vs. DY COMMISSIONER OF LABOUR MADURAI	March 20, 1980
K VALAMBAL Vs. GOVERNMENT OF TAMIL NADU	October 6, 1980
K VELLAPPA GOUNDER AND SONS Vs. K S THIRUGNANASAMBANDAM CHETTIAR	April 22, 1980
K VENKATARAMANI Vs. S ARAVAMUTHAN	December 2, 1980
K. NATARAJA PILLAI AND ANR. Vs. INDIAN BANK THROUGH ITS SECRETARY	November 25, 1980
K. VENKATASUBRAMANIAM Vs. S. ARTHANARISWAMI CHETTIAR AND ORS.	April 15, 1980
K.R. PADMAVATHY AMMAL AND ORS. Vs. E.R. MANICKAM	October 3, 1980
KAILASANATHASWAMI AND NITHYAKALYANI AMMAN DEVASTHANAM AT ILAYATHANKUDI Vs. M CHOCKALINGAM CHETTIAR	March 4, 1980
KALAVATHI B JAVA Vs. LIFE INSURANCE CORPORATION OF INDIA	January 21, 1980
KALYANI SUNDARAM Vs. CONTROLLER OF ESTATE DUTY ASST	March 14, 1980
KAMALA SUGAR MILLS LIMITED Vs. STATE	March 14, 1980
KAMALAM AND ANOTHER Vs. ASHOKE TRANSPORT AND ANOTHER	June 18, 1980
KANNIKAPARAMESWARI DEVASTHANAM AMMAPET Vs. SALEM MUNICIPAL COUNCIL	November 10, 1980
KANYAKA PARAMESWARI DEVASTHANAM AND CHARITIES Vs. SRILA SRI AMBALAWANA PANDARA SANNADHI	May 6, 1980
KARNAMALAI KONAR ALIAS KARANTHAMALAI KONAR Vs. B VENKATESWARAN	January 3, 1980
KARUKKA PERUMAL Vs. STATE	May 2, 1980
KASI AMMAL Vs. VELLAI GOUNDER	February 6, 1980
KATHIRA MATCH FACTORY Vs. STATE OF TAMIL NADU	July 11, 1980
KESAVA NAICKER Vs. SIVAGNANA MUDALIAR	August 1, 1980
KOTHANDARAJA PILLAI Vs. PIRAMADESAM VILLAGE VISWAKULA STREET SWAMY VISWA VINAYAKAR KOVIL	November 14, 1980
KUMARAKUPPAN Vs. STATE	April 29, 1980
KUMARESAN Vs. STATE	August 27, 1980
KUMBAKONAM MUNICIPAL COUNCIL Vs. POONACHI ALIAS HABINA BEEVI	July 22, 1980
KUPPANA CHETTIAR Vs. K RAMACHANDRAN	August 6, 1980
KUPPURAJ Vs. K ARJUNAN	April 16, 1980
KUPPURAJ M K Vs. COMMISSIONER OF INCOME TAX	July 4, 1980
KWALITY COATED PRODUCTS Vs. GOVERNMENT OF INDIA	August 27, 1980
L M L L LAKSHMANAN CHETTIAR Vs. V A R ALAGAPPA CHETTIAR	August 18, 1980
L M VEN MOPPES DIAMOND TOOLS INDIA LIMITED MADRAS Vs. GOVERNMENT OF INDIA	March 10, 1980
L MEENAKSHI SUNDARAM PRESIDENT NATIONAL UNION OF JOURNALISTS MADRAS Vs. DIRECTOR OF LEGAL STUDIES MADRAS LAW COLLEGE MADRAS	September 16, 1980
L N PLANTATION COMPANY Vs. STATE OF TAMIL NADU	September 30, 1980
L R M L L LAKSHMANAN CHETTIAR Vs. V AR ALAGAPPA CHETTIAR	August 18, 1980
L RAJAN Vs. MUTHUSAMI NAIDU	October 21, 1980
LAKSHMI MACHINE WORKS LIMITED Vs. STATE OF TAMIL NADU	December 24, 1980
LAKSHMIAMMAL Vs. V K SIVASUBRAMANIAM	November 25, 1980
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR RURAL HOUSING PATTUKOTTAI Vs. ADHEENAKARTHAR THIRUVADUTHURAI ADHEENAM	October 31, 1980
LIQUIDATOR AND CO-OPERATIVE SUB-REGISTRAR STORES Vs. M S SAHUL HAMEED	December 17, 1980
LOYD BITUMAN PRODUCTS (P.) LTD. Vs. UNION OF INDIA (UOI), REPRESENTED BY THE GENERAL MANAGER	April 2, 1980
LUCAS INDIA SERVICE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 7, 1980
LUCAS T V S LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS	September 19, 1980
LUCAS T V S PADI MADRAS Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS	April 16, 1980
M ARASAN CHETTIAR Vs. S P NARASIMHALU NAIDUS ESTATE TRUST COIMBATORE	February 5, 1980
M BALASUNDARAM Vs. FINANCIAL ADVISER SOUTHERN RAILWAY	March 24, 1980
M K KUPPURAJ Vs. COMMISSIONER OF INCOME TAX MADRAS	March 4, 1980
M MUTHAYYA Vs. KAMU ALIAS KAMALA AMMAL	March 18, 1980
M MUTHURAMA MUDALIAR DIED Vs. IDOL OF SRI MADHYARJUNESWARASWAMI AT SRI MADHYARJUNESWARASWAMI TEMPLE PETTVAI THALAI	November 29, 1980
M O H ASLUM Vs. M O H UDNMAN	July 9, 1980
M PALANIAPPAN Vs. A AMSAVENI AMMAL	July 15, 1980
M PEER MOHAMMED Vs. K S RAJAMANI BAI	December 23, 1980
M PERUMAL PILLAR Vs. STATE	March 21, 1980
M PITCHAI Vs. CHOLAN ROADWAYS CORPORATION	April 8, 1980
M RATHINAVELU Vs. R C KHANNA BRANCH MANAGER FILMS DIVISION MADRAS 6	February 5, 1980
M S HAMEED Vs. KANNIAMMAL	November 12, 1980
M S MANICKAM Vs. MANAGING DIRECTOR CHERAN TRANSPORT CORPORATION POLLACHI	April 16, 1980
M S MANICKAM Vs. CHERAN TRANSPORT CORPORATION	April 17, 1980
M S P RAJAH Vs. COMMISSIONER OF GIFT TAX	December 11, 1980
M S SIVAKOZHUNDU MUDALIAR Vs. AMARAVATHI FINANCE CORPORATION	March 7, 1980
M V CHOCKALINGAM PILLAI Vs. ALAMELU AMMAL	December 3, 1980
M V S MUTHUVEL Vs. AUTHORISED OFFICER LAND REFORMS KOVILPATTI	December 1, 1980
M VELAYUTHAM Vs. COMMISSIONER OF INCOME TAX	December 10, 1980
M VENKATACHALAPATHY Vs. SAROJA ALIAS THANGAMMAL	November 27, 1980
M. ANBALAGAN Vs. STATE OF DEPUTY INSPECTOR OF POLICE CENTRAL CRIME BRANCH, MADRAS CITY	January 30, 1980
M. KANDASWAMY Vs. SOWRIRAJAN	February 29, 1980
M. SORE Vs. TAIYAINAYAKI	September 26, 1980
M. THIRUPATHI NADAR AND SONS Vs. DR . S.L. KANTHA RAO	March 5, 1980
M. VEDACHALA PILLAI AND ORS. Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.	August 18, 1980
M\|S DUNLOP INDIA LIMITED Vs. UNION OF INDIA	December 17, 1980
MADRAS ENGLISH BAPTIST CHURCH Vs. GOVERNMENT OF TAMIL NADU	January 10, 1980
MADURA COATS LIMITED Vs. LABOUR COURT MADURAI	August 27, 1980
MADURAI DIRICT CO OP SUPPLY AND MARKETING SOC LTD Vs. S SANKARANARAYANAN	June 16, 1980
MADURAMBAL AMMAL Vs. T NARASINGA RAJAN	January 24, 1980
MAHESWARI METALS AND METAL REFINERY CARRYING ON BUSINESS IN METAL MINERALS AND ORES HAVING ITS REGISTERED OFFICE AT NO 10 ARCOT SRINIVASACHARI STREET BANGALORE Vs. TAMIL NADU SMALL INDUSTRIES CORPORATION LIMITED HAVING ITS REGISTERED OFFICE AT NO 3512 WOODS ROAD MADRAS 2	June 20, 1980
MAHI TRADERS Vs. STATE OF TAMIL NADU	January 9, 1980
MANAGEMENT BALAJEE COTTON MILLS LTD Vs. M C MANICKAM	August 6, 1980
MANAGEMENT OF DIOCESAN PRESS Vs. LABOUR COURT MADRAS	December 10, 1980
MANAGEMENT OF ENFIELD INDIA LIMITED Vs. SECOND ADDITIONAL LABOUR COURT MADRAS	October 22, 1980
MANAGEMENT OF MACHINE TOOLS AND ANCILLARIES Vs. ADDITIONAL LABOUR COURT	August 18, 1980
MANAGEMENT OF SRI RAJAGOPAL TRANSPORTS P LTD Vs. LABOUR COURT MADURAI	September 4, 1980
MANGILAL JAIN Vs. COLLECTOR OF CUSTOMS	September 2, 1980
MANI Vs. STATE	October 3, 1980
MANICKA GRAMANI Vs. V VENKATESWARA IYER	July 22, 1980
MANICKAM ALIAS MANICKAVASAGAM Vs. RAMASWAMY GOUNDER	July 4, 1980
MANIKYARAJ BALLAL Vs. K JAYARAJA BALLAL	August 1, 1980
MANIKYARAJ BALLAL Vs. K. JAYARAJA BALLAL AND OTHERS	July 2, 1980
MANJUSHREE PLANTATION LIMITED Vs. COMMISSIONER OF INCOME TAX	April 17, 1980
MARUDHAVANA DESIGAR Vs. THANGAMANI AMMAL	November 21, 1980
MEENAKSHI Vs. R RAMANI	August 19, 1980
MOHAMED KHAN SAHIB Vs. ALI KHAN SAHIB	November 4, 1980
MUNICIPAL COUNCIL Vs. TAJ PRAKASHA THAIKAL ESTATE	October 7, 1980
MUNUSWAMI Vs. MALLIKA	September 12, 1980
MURUGESAN Vs. SUNDARLAL	December 23, 1980
MUTHAIAH CHETTIAR Vs. KRISHNASWAMI GOUNDER DIED	February 14, 1980
MUTHIAN Vs. SYNDICATE BANK A BULKING CORPORATION CONSTITUTED	October 15, 1980
MUZAMIL LEATHERS Vs. STATE OF TAMIL NADU	November 21, 1980
N JAYARAMAN Vs. GLAXO LABORATORIES INDIA LTD	October 21, 1980
N MANOHARAN Vs. STATE OF TAMIL NADU	August 7, 1980
NAGARATHINAM PILLAI Vs. K.K. NATESAM CHETTIAR	March 10, 1980
NANJAPPA TEXTILES Vs. COMMISSIONER OF INCOME TAX	December 24, 1980
NARAYANDAS GUPTA Vs. SPECIAL OFFICER TOWN PLANNING COMMITTEE CORPORATION COUNCIL MADRAS	March 21, 1980
NATIONAL CO OPERATIVE SUGAR MILLS LTD Vs. ALBERT AND COMPANY	October 28, 1980
NATIONAL INSURANCE COMPANY TIRUCHIRAPALLI Vs. SUGANTHA KUNTHALAMBAL	June 19, 1980
NEELAMBAL Vs. MOHANARAMA CHETTIAR	January 3, 1980
NEW BHARAT CONFECTIONERY Vs. STATE OF TAMIL NADU	December 18, 1980
NONSUCH TEA ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX	April 9, 1980
NUWOOD PRIVATE LIMITED MADRAS Vs. SUPERINTENDENT OF CENTRAL EXCISE	December 3, 1980
OFFICIAL ASSIGNEE HIGH COURT MADRAS Vs. MANGALAMBAL	February 26, 1980
OFFICIAL ASSIGNEE MADRAS Vs. INSPECTOR-GENERAL OF REGISTRATION BANGALORE	July 9, 1980
OFFICIAL RECEIVER COIMBATORE Vs. S A RAMASWAMI GOUNDER	February 15, 1980
ORIENTAL FIRE and GENERAL INSURANCE CO Vs. V GANAPATHI RAMALINGAM	July 23, 1980
P B SRINIVASAN Vs. T P S VARADHAN	February 4, 1980
P GANESAN Vs. BASKARA MENON	August 4, 1980
P JUGRA LODHA DIED Vs. M NATARAJA NAICKER	November 24, 1980
P KARUNAKARAN Vs. V M PONNUSWAMY ACHARI	November 7, 1980
P NARAYANASWAMY Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS	August 28, 1980
P NARAYANASWAMY Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS	August 8, 1980
P P KANNIAH Vs. INCOME TAX OFFICER	April 24, 1980
P PATHRAKAH NADACHI Vs. V SUBBIAH NADAR	August 19, 1980
P S MOHANA SRINIVASAN Vs. GIRIJA	March 13, 1980
P S VEERAPPA Vs. COMMISSIONER OF INCOME TAX	September 3, 1980
P SENGOTTIAN Vs. B LAKSHMI	July 24, 1980
P SHANMUGHAM Vs. K MANICKAM	July 29, 1980
P THANGARAJU PILLAI Vs. PERIASWAMY PILLAI	April 11, 1980
P V JAGATHEESAN Vs. VEERAMMAL	August 22, 1980
P. THANGAVELU Vs. R. DHANALAKSHMI AMMAL AND ORS. AND S. DHANALAKSHMI AMMAL AND ORS.	October 1, 1980
PALLAVAN TRANSPORT CORPORATION LTD Vs. GOWRI	June 17, 1980
PANDIYAN ROADWAYS CORPORATION LTD Vs. R S R TRANSPORTS P LTD	January 8, 1980
PARASURAMA MUDALIAR Vs. B RAMANATHAN	August 11, 1980
PATTAMMAL AND ANOTHER Vs. KANNIAMMAL AND OTHERS	November 28, 1980
PERIASAMI GOUNDER AND ORS. Vs. CHINNARAJ GOUNDER AND ORS.	November 2, 1980
PERUMAL Vs. RAMACHANDRA PADAYACHI	December 12, 1980
PERUMALSWAMY MUDALIAR Vs. R ARUMUGHAM	October 3, 1980
PONNUSAMY Vs. TAMIL NADU STATE WAKF BOARD	August 22, 1980
PONNUSWAMY NADAR Vs. ANANTHAPPA NADAR	June 27, 1980
POONGAVANAMMAL Vs. CHINNATHAMBI KOUNDER	April 9, 1980
PREMILA DEVI Vs. R JAYACHANDRAN SUB INSPECTOR OF POLICE PALLIPALAYAM POLICE STATION PALLIPALAYAM ERODE	November 12, 1980
PRESIDENCY CLUB LIMITED Vs. COMMISSIONER OF INCOME TAX	February 15, 1980
R EUCHARISTA Vs. STATE OF TAMIL NADU	July 9, 1980
R KUPPUSWAMY CHETTY Vs. COMMISSIONER OF INCOME TAX	December 16, 1980
R S K CHANDRASEKARAN Vs. OFFICIAL RECEIVER MADURAI	December 15, 1980
R S K V RAGHAVAN TRADING AS R S KRISHNA AND CO MAYURAM Vs. G R GOPAL and CO	September 19, 1980
R S MUTHUSWAMI GOUNDER Vs. A ANNAMALAI	August 5, 1980
R SESHAMMAL Vs. COMMISSIONER OF INCOME TAX	October 10, 1980
R SIVARAJ ALIAS R SIVARAJAN ALIAS A ANANTH Vs. STATE	February 28, 1980
R SUKUMAR Vs. FOOD INSPECTOR METTUR TOWNSHIP	April 24, 1980
R. MUNUSWAMI Vs. STATE (C-1 POLICE)	October 3, 1980
R. NATARAJAN Vs. THE STATE OF TAMIL NADU BY, SECRETARY TO GOVERNMENT, SOCIAL WELFARE DEPARTMENT AND ANR.	December 12, 1980
R. S. MUTHUSWAMI GOUNDER Vs. A. ANNAMALAI AND ORS.	August 15, 1980
RAJ LUBRICANTS Vs. STATE OF TAMIL NADU	March 20, 1980
RAJA D SESHAYYAMMA GARU Vs. COMMISSIONER OF INCOME TAX	August 7, 1980
RAJAGOPAL PILLAI Vs. SUB COLLECTOR KARUR TIRUCHIRAPALLI DISTRICT	March 12, 1980
RAJAGOPALAN Vs. KAMALAMMAL	December 18, 1980
RAMACHANDRAN Vs. SUPERINTENDENT REGULATED MARKET ALANGUDI	April 18, 1980
RAMAKRISHNA INDUSTRIES (P) LIMITED Vs. P R RAMAKERISHNAN	July 9, 1980
RAMAKRISHNA REDDIAR Vs. PICHAMMAL	July 18, 1980
RAMESH AND COMPANY Vs. COMMISSIONER FOR LAND REVENUE AND COMMERCIAL TAXES BOARD OF REVENUE C T MADRAS 5	December 17, 1980
RAMNAD DISTRICT CO OPERATIVE SUPPLY AND MARKETING SOCIETY Vs. V CHANDRAN	June 23, 1980
RANGA VILAS GINNING AND OIL MILLS Vs. COMMISSIONER OF INCOME TAX	July 17, 1980
RANGA VILAS GINNING AND OIL MILLS Vs. COMMISSIONER OF INCOME TAX TAMIL NADU	March 17, 1980
RANGABASHYAM NAIDU Vs. V PREMKUMARI	November 12, 1980
RANGOON METAL AND REFINING COMPANY Vs. STATE OF TAMIL NADU	January 3, 1980
RANI LAKSHMI GINNING SPINNING AND WEAVING MILLS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	October 30, 1980
RANI LEELA KUMARI Vs. J ZAMBERLAL	March 10, 1980
RAYON TRADERS PRIVATE LIMITED Vs. INCOME TAX OFFICER	January 21, 1980
REGIONAL COMMISSIONER EPF TAMIL NADU AND Vs. MANAGEMENT OF SOUTHERN ALLOY FOUNDRIES P LTD	September 1, 1980
REGIONAL COMMISSIONER EPF TAMIL NADU AND PONDICHERRY Vs. MANAGEMENT OF SOUTHERN ALLOY FOUNDRIES PRIVATE LIMITED	September 1, 1980
RUKKU ALIAS RUKKUMANI Vs. KANNAN	October 10, 1980
S A ANGA NAICKER Vs. S A PONNUSAMI	November 18, 1980
S ARUNACHALAM Vs. STATE OF TAMIL NADU	November 4, 1980
S BALASUBRAMANIAM Vs. GULAB JAN	December 5, 1980
S DURAISAMI NADAR Vs. NAGAMMAL	September 10, 1980
S HODAYATHULLAH Vs. GOVERNMENT OF INDIA	February 11, 1980
S K NATARAJA MUDALIAR AND COMPANY Vs. STATE OF TAMIL NADU	July 31, 1980
S NATESA MUDALIAR DIED Vs. T SULOCHANA AMMAL	March 21, 1980
S P S SELVARAJ Vs. V MUTHUSAMY NAICKER	July 16, 1980
S PERUMAL REDDIAR Vs. BANK OF BARODA	March 7, 1980
S RADHAKRISHNA Vs. COMMISSIONER OF INCOME TAX	January 10, 1980
S RAJAMANI Vs. STATE OF TAMIL NADU	February 26, 1980
S RAJENDRAN Vs. SUB COLLECTOR RAMANATHAPURAM TALUK AT RAMANATHAPURAM	April 15, 1980
S SAJJAR RAO S M RAMAKRISHNA RAO AND COMPANY Vs. KOTHARI TEXTILES	February 11, 1980
S SAROJA Vs. O M S S SINNAPPA NADAR	April 9, 1980
S SITARAMAN Vs. STATE OF TAMIL NADU	February 26, 1980
S SUBRAMANIA PILLAI Vs. VELININTRA VINAYAGAR SOOLAPIDARI AMMAN SUDALAI MADASWAMY MUDIVILANKU AMMAN KANKAYAN KANDAN SASTHA DEITY VARIYOOR KANNIYAKUMARI VILLAGE AGASTEESWARAM TALUK KANNIYAKUMARI DISTRICT	August 12, 1980
S V MUTHU Vs. VEERAMMAL	August 19, 1980
S V VENKATARAMA REDDIAR Vs. ABDUL GHANI ROWTHER	January 22, 1980
S VALLIAMMAI Vs. COMMISSIONER OF INCOME TAX	December 23, 1980
S. RAMASWAMY NAIDU Vs. THE SECRETARY, DISTRICT MOTOR AND LORRY TRANSPORT WORKERS UNION AND ORS.	August 26, 1980
SAHAYA BARATHY Vs. ANTHONY SAHAYA RAJAPUTHIRAIK	October 10, 1980
SAIGAL INDUSTRIES Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS	February 27, 1980
SALEM TOWN BAZAAR STREET KANNIKA PARAMESWARI DEVASTHANAM Vs. T K SADASIVAM CHETTIAR	March 24, 1980
SANGAMESHWAR COFFEE ESTATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 8, 1980
SANGHAMESHWAR COFFEE ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX	July 8, 1980
SARADAMANI Vs. RAJENDRAN	March 18, 1980
SARATHAMBAL Vs. SEERALAN	April 30, 1980
SARAVANA CHIT FUND COMPANY FIRM PERIAKULAM Vs. SEKUDEEN	October 25, 1980
SAYANI TALKIES Vs. RADHA	April 7, 1980
SHARDLOW INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	March 19, 1980
SHEIK SNJAUDEEN Vs. T ARUMUGHAM CHETTIAR	February 15, 1980
SIRUMALAI KANAKASABAPATHY POONJOLAI COMPANY LIMITED Vs. STATE OF TAMIL NADU	March 22, 1980
SOMARAJAN Vs. MANAGEMENT OF A R C ENGINEERING WORKS	August 18, 1980
SOODALAI AMMAL Vs. SACHIDANANDAM PILLAI	May 2, 1980
SOURA BEEVIAMMAL Vs. AMMEENA AMMAL	December 23, 1980
SOUTHERN ROADWAYS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 16, 1980
SREENIVASALU CHETTIAR Vs. PARTHASARATHI NAIDU	February 26, 1980
SREENIVASAN CHETTIAR Vs. R M KALYANI AMMAL	June 27, 1980
SRI GOPALAKRISHNA MILLS PVT LTD Vs. LABOUR COURT	January 4, 1980
SRINIVASAN T V Vs. COMMISSIONER OF WEALTH TAX	January 10, 1980
STANDARD BATTERIES LIMITED Vs. APPRAISER APPRAISING DEPTT	August 5, 1980
STATE Vs. RANGASWAMI	October 8, 1980
STATE Vs. RAJAMANI PROPRIETOR CUM VAIDYAR M/S SHANMUGA PHARMACY ERULLAPPAPURAM NAGERCOIL 2	September 18, 1980
STATE Vs. APPUSAMI	January 2, 1980
STATE Vs. C SAMBANDAM	January 18, 1980
STATE Vs. RATHINAMMAL	February 13, 1980
STATE Vs. P R SELVARAJ RESPONDENT	March 5, 1980
STATE Vs. CHELLAMMAL	November 4, 1980
STATE BANK OF INDIA Vs. BALAKRISHNA SUGAR FACTORY LIMITED MUSIRI	October 31, 1980
STATE OF TAMIL NADU Vs. POLYWEB PRIVATE LIMITED	October 30, 1980
STATE OF TAMIL NADU Vs. MADRAS TANNING COMPANY	October 30, 1980
STATE OF TAMIL NADU Vs. SUBBARAJ AND COMPANY	September 23, 1980
STATE OF TAMIL NADU Vs. NAVINCHANDRA AND COMPANY	September 4, 1980
STATE OF TAMIL NADU Vs. M N SHANSUDEEN	July 22, 1980
STATE OF TAMIL NADU Vs. KASIRAJA NADAR	April 8, 1980
STATE OF TAMIL NADU Vs. C T SENTHILNATHAN CHETTIAR	April 15, 1980
STATE OF TAMIL NADU Vs. PREM SANKAR STORES	February 25, 1980
STATE OF TAMIL NADU Vs. UNION OF INDIA	January 22, 1980
STATE OF TAMIL NADU Vs. ULTRAMARINE AND PIGMENTS LIMITED	January 24, 1980
STATE OF TAMIL NADU Vs. BINNY LIMITED	January 24, 1980
STATE OF TAMIL NADU Vs. K R SELVAMOORTHY	January 24, 1980
STATE TAMIL NADU Vs. VEERAPPAN	March 24, 1980
STATE TRADING CORPORATION OF INDIA AGRICULTURAL PRODUCTION DIVN NEW DELHI WITHIN THE JURISDICTION OF THE DISTRICT COURT NEW DELHI AND BRANCH OFFICE AT 123 MOUNT ROAD MADRAS 6 Vs. S S MOHTE AND COMPANY REGISTERED FIRM OF PARTNERSHIP	June 23, 1980
STATE TRANSPORT AUTHORITY MADRAS Vs. S CHINNARAJU	January 10, 1980
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY MADRAS 3	March 18, 1980
SUBRAMANIAM Vs. STATE	February 27, 1980
SUDALAI MUTHU PILLAI Vs. SANTHANAM	November 21, 1980
SUDARSAN Vs. STATE	December 10, 1980
SUDARSAN TRADING COMPANY LIMITED Vs. STATE OF TAMIL NADU	December 11, 1980
SUNDARAM FINANCE LTD Vs. STATE OF TAMIL NADU	October 10, 1980
SUNDARAM INDUSTRIES LIMITED Vs. SECRETARY MADURAI MOTOR LABOUR UNION	April 9, 1980
SUNDARAMOORHTY Vs. SHANMUGHA NADAR	January 3, 1980
SUNDARAMOORTHY Vs. SHANMUGHA NADAR	January 8, 1980
SYED AHMED Vs. SALIMA BI	July 27, 1980
SYED AHMED Vs. SALIMA BI	September 8, 1980
T K NARAYANA PILLAI Vs. NAGANATHA IYER	October 24, 1980
T K SUBRAMANIAM Vs. CHIDAMBARANATHAN	October 10, 1980
T M MENON Vs. UNIVERSAL FILM INDIA PRIVATE LIMITED	November 27, 1980
T N KRISHNAMOORTHY Vs. JAGAT TEXTILES	October 31, 1980
T PRAKASAM Vs. GENERAL SUPERINTENDENT ENNORE THERMAL POWER STATION MADRAS 57	December 5, 1980
T S MADHAVAN Vs. SUDARSAN CHIT FUNDS A UNIT OF SUDARSAN TRADING CO LTD	February 22, 1980
TAMARAKULAM VELLALA SAMUDHAYAM ARYA KULASEKHARA NANGAI AMMAN TEMPLE TRUSTEE SUBRAMANIA PILLAI Vs. STATE OF TAMIL NADU	February 13, 1980
TAMIL NADU ELECTRICITY BOARD Vs. T N E B ACCOUNTS AND EXECUTIVE STAFF UNION	September 22, 1980
TAMIL NADU ELECTRICITY BOARD ACCOUNTS AND EXECUTIVE Vs. TAMIL NADU ELECTRICITY BOARD	August 11, 1980
TAMIL NADU WAKF BOARD Vs. DAWOOD BI	October 23, 1980
TATA OIL MILLS COMPANY LIMITED Vs. STATE OF TAMIL NADU	December 24, 1980
THANGAMMAL AND ORS. Vs. K. DHANALAKSHMI AND ORS.	November 20, 1980
THANTHI TRUST Vs. COMMISSIONER OF INCOME TAX	August 26, 1980
THAVAKKAL AGENCIES Vs. STATE OF TAMIL NADU	September 25, 1980
THE AUTHORISED OFFICER, (LAND REFORMS) Vs. MUTHUKUMAR AND ORS.	March 6, 1980
THE MANAGEMENT, THIRU AROORAN SUGARS LIMITED Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND ORS.	October 3, 1980
THILLAI VAZHANDANAR ANNAPALIPPU NIDHI TIRUPANANDAL Vs. STATE OF TAMIL NADU	October 21, 1980
TIKAMCHAND MITHALAL JAIN Vs. M R NARASIMHACHARI	March 7, 1980
TIRUNELVELI WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED 0981 TIRUNELVELI TOWN Vs. SOUTH INDIA BANK EMPLOYEES UNION TIRUNELVELI TOWN	August 6, 1980
UNION OF INDIA Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD	July 23, 1980
UNION OF INDIA Vs. BANK OF INDIA	February 8, 1980
UNION OF INDIA Vs. R K RAJGHAVAN ALIAS R K SELVARAJ	January 3, 1980
UNION OF INDIA V BANK OF INDIA Vs. H J MATHA GOWDER	February 8, 1980
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. A A NATHAN	March 5, 1980
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 26, 1980
UNITED INDIA ROLLER FLOUR MILLS LIMITED Vs. UNION OF INDIA	September 16, 1980
V GANESAN Vs. STATE BANK OF INDIA	November 21, 1980
V NACHIMATHU GOUNDER Vs. GOVERNMENT OF TAMIL NADU	September 19, 1980
V PARTHASARATHI Vs. CHINNAPPAYAN	June 18, 1980
V RAMAGOPAL Vs. Y V S SIVA KUMAR	October 22, 1980
V SUBRAMANIAM Vs. STATE BANK OF INDIA STAFF CO-OPERATIVE SOCIETY LIMITED	September 24, 1980
V.K. KRISHNAMURTHI AND ORS. Vs. CENTRAL BANK OF INDIA REPRESENTED BY ITS CHAIRMAN AND ORS.	November 21, 1980
VAITHILINGA NAICKER Vs. VIVEKANANDA REDDIAR	November 25, 1980
VALLUVAR HANDLOOM TEXTILES Vs. GOVERNMENT OF INDIA	February 13, 1980
VARADALAKSHMI MILLS LIMITED AND BHAJRAJ TEXTILES MILLS LTD. Vs. THE ASSISTANT COLLECTOR OF CENTRAL EXCISE, THE COLLECTOR OF CENTRAL EXCISE AND UNION OF INDIA (UOI)	October 6, 1980
VASUDEVAN Vs. RAMACHANDRAN	February 12, 1980
VEDAPATASALA TRUST, SOORAMANGALAM, BY TRUSTEE S. GURUSWAMI IYER AND ORS. Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE COLLECTOR AND ORS.	November 12, 1980
VELU Vs. NAGARAJA NATTAR	February 7, 1980
VENKATACHALAPATHY ODAYAR Vs. RAJALAKSHMI AMMAL	April 10, 1980
VENKATESWARA AGENCIES Vs. STATE OF TAMIL NADU	February 19, 1980
W B CORREYA Vs. DEPUTY MANAGING DIRECTOR TECH INDIAN AIRLINES AIR LINES HOUSE NEW DELHI	February 12, 1980
W SELVARANI Vs. ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE TAMIL NADU	January 14, 1980
WATERFALL ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2	January 7, 1980
WATERFALL ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX TAMIL NADU I	June 7, 1980
WAZIRUNNISSA BEGAM Vs. S MOHAMED HANEEF	September 5, 1980

Year 1980 of HIGH COURT OF MADRAS

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