REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
MARIMUTHU AND ANOTHER Vs. STATE	August 10, 1979
A ABDUL GAFFOR Vs. DEPUTY COMMERCIAL TAX OFFICER VANIYAMBADI	August 13, 1979
A ELLIAH DEVAR Vs. D RAMAKRISHNAN	February 15, 1979
A H K AND COMPANY Vs. STATE OF TAMIL NADU	November 14, 1979
A KRISHNASWAMY Vs. TAMIL NADU ELECTRICITY BOARD	March 20, 1979
A P V RAJENDRAN Vs. S A SUNDARARAJAN	June 14, 1979
A PALANIANDI PALLAI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	April 3, 1979
A R RAMANATHA IYER Vs. KONDIAH NAIDU	April 24, 1979
A VAIRAVAN SERVAI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX-5	November 13, 1979
A. ALAGIYANATHAN Vs. M. SWAMINATHA PILLAI	August 31, 1979
A. AMIRTHARAJ Vs. DR. (MRS.) K. INAYATH ALI	March 8, 1979
A. AMIRTHARAJ Vs. DR. (MRS.) K. INYATH ALI	March 3, 1979
A. ARUNACHALAM PILLAI Vs. SRI MAYURANATHASWAMY TEMPLE, MAYURAM BY ITS SOLE AND HEREDITARY, TRUSTEE SRI-LA-SRI AMBALAVANA PANDARASANNADHI AVARGAL, ADHEENA KARTHAR, THIRUVADUTHURAI ADHEENAM	November 27, 1979
A. NABISA BEEVI Vs. INDIAN CHIT FUND (P.) LTD. BY THE MANAGING DIRECTOR, K. DAMODARA PILLAI	February 16, 1979
A. VEERIYA VANDIYAR MEMORIAL, SRI PUSHPAM COLLEGE REPRESENTED BY ITS SECRETARY AND ORS. Vs. THE UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY, HOME DEPARTMENT AND ORS.	March 8, 1979
A.K. LOGANATHAN Vs. R. BEEMA RAO	October 10, 1979
A.R. VEERAPANDIAN Vs. STATE BY THE COLLECTOR OF NORTH ARCOT AT VELLORE AND OTHERS	April 6, 1979
A.S.K. RAMA IYER Vs. T. KANNAN	November 2, 1979
ABDUL KADER Vs. CHINNASWARNY PADAYACHI	August 3, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GOVINDOSS PURUSHOTHAMDOSS	June 18, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. M RM K PL FIRM	August 6, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ADITANAR EDUCATIONAL INSTITUTION	February 23, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CROMPTON ENGINEERING CO MADRAS LIMITED	January 16, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK	January 17, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MISRIMUL SOWCAR	January 24, 1979
ADILATCHUMY AMMAL AND ANR. Vs. RAMASAMY REDDIAR	July 26, 1979
AKKALOI AMMANI CHATRAM Vs. STATE OF TAMIL NADU AND ORS.	August 30, 1979
AMBUJAM Vs. HINDUSTAN IDEAL INSURANCE COMPANY	April 25, 1979
AMRUTANJAN LIMITED Vs. AMARCHAND SOBACHAND	September 18, 1979
ANANTHAKRISHNAN AND COMPANY Vs. THE BOARD OF TRUSTEES OF THE PORT OF MADRAS AND ANR.	October 11, 1979
ANBIAH AND ANR. Vs. MERCY BELL AND OTHERS	April 25, 1979
ANDALAMMAL K Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	October 12, 1979
ANGALAMMAI AMMAL Vs. THE DISTRICT COLLECTOR AND ORS.	December 17, 1979
ANGAMMAL AND ORS. Vs. BALASUBRAMANIAM AND ANR.	June 19, 1979
ANNAMALAI AND OTHERS Vs. R. DORAISWAMY MUDALIAR AND ORTHES	January 11, 1979
ANNAMALAI CHETTIAR Vs. EGAPPA CHETTIAR	August 20, 1979
ANNAVI MOOPAN Vs. SILAMBAYEE AMMAL	March 15, 1979
ANTONY VIAGULAM FERNANDO, THROUGH HIS POWER OF ATTORNEY AUGUSTINE Vs. THE AUTHORISED OFFICER (LAND REFORMS)	April 18, 1979
AR RM AR RAMANATHAN CHETTIAR Vs. VT RM K RAMASAMI CHETTIAR	July 13, 1979
ARIMUTHU AND ORS. Vs. LATCHOUMANPOULLE	February 6, 1979
ARKAYS NATIONAL ENGINEERING AND FOUNDRY CO. Vs. THE STATE OF TAMIL NADU	October 18, 1979
ARUMUGATHAMMAL AND ANR. Vs. GOMATHI AMMAL AND TEN ORS.	December 20, 1979
ASA JOHN DEVINATHAN Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	June 25, 1979
ASHOK LEYLAND LIMITED Vs. STATE OF TAMIL NADU	August 21, 1979
ASSISTANT COLLECTOR OF CENTRAL EXCISE CUSTOMS HOUSE PONDICHERRY Vs. NEW HORIZON SUGAR MILLS PRIVATE LIMITED PONDICHERRY	August 2, 1979
ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS Vs. NAGAPPA CHETTIAR	January 4, 1979
ASSISTANT COLLECTOR OF CENTRAL EXCISE PREVENTIVE MADRAS Vs. V O S ANSARI	December 17, 1979
ASSISTANT COLLECTOR OF CENTRAL EXCISE PRIVENTIVE MADRAS Vs. K S CHANDRASEKHRAN	November 26, 1979
ASSISTANT COLLECTOR OF CENTRAL EXCISE VELLORE Vs. R PADMANABHAN	December 20, 1979
ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE DEPARTMENT Vs. M N MOHAMED ABOOBAKER; S E MOHAMED NAINA; S A MUSTAFA AND S M ABDUL KHADER HAJIAR	February 19, 1979
ATHIAPPA ASARI Vs. CHINNA GOUNDAR AND ORS.	September 25, 1979
B. MUNISWAMI NAIDU Vs. THE OFFICIAL TRUSTEE HIGH COURT AND ORS.	November 26, 1979
BAPALAL AND COMPANY Vs. STATE OF TAMIL NADU	November 22, 1979
BAVA PRIMA TANNERY Vs. STATE OF TAMIL NADU	November 29, 1979
BOARD OF REVENUE MADRAS Vs. M SWAMINATHA CHETTIAR	August 27, 1979
BOOLOGANATHAN Vs. P. GOVINDARAJAN AND ORS.	January 5, 1979
BOOPATHY Vs. DHARMALINGAM ALIAS PERUMAL AND ORS.	March 23, 1979
C A AKHTAR AND COMPANY Vs. STATE OF TAMIL NADU	December 14, 1979
C G RAMANATHAN Vs. COMMISSIONER CORPORATION OF MADRAS	January 18, 1979
C KRISHNAMURTHI Vs. DIVISIONAL DEVELOPMENT OFFICER CHIDAMBARAM AND ORS	August 8, 1979
C RAMANATHAN Vs. ACTING ZONAL MANAGER FOOD CORPORATION OF INDIA MADRAS	August 8, 1979
C V RAMANATHAN Vs. COMMISSIONER OF INCOME TAX	December 17, 1979
C. MUTHU BHATTAR Vs. THE AUTHORISED OFFICER (LAND REFORMS)	January 24, 1979
C. SHANMUGHAVEL Vs. THE POST MASTER, WEST POST OFFICE REPRESENTED BY THE SUPERINTENDENT OF POST OFFICE, DINDIGUL DIVISION	October 15, 1979
CHAKRAVARTHY Vs. STATE, FOOD INSPECTOR, KUMBAKONAM MUNICIPALITY	July 2, 1979
CHEMICAL ENTERPRISES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	June 26, 1979
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. K S DWARAKANATHAN	September 28, 1979
CHIEF CONTROLLING REVENUE AUTHORITY PONDICHERRY Vs. MAYAVARAM FINANCIAL CORPORATION LTD	April 24, 1979
CHIEF SECRETARY, GOVERNMENT OF PONDICHERRY AND ANR. Vs. CHOCKALINGATN AND ANR.	October 18, 1979
CHINNAMMAL Vs. A. SUBRAMANYAN	March 1, 1979
CHINNAPPA GOUNDER AND ORS. Vs. S. SESHADRI IYENGAR AND ANR.	April 18, 1979
CHINNASAMY Vs. FOOD INSPECTOR, PERUNDURAI TOWN PANCHAYAT	January 5, 1979
CHINNATHAMBI GOUNDER Vs. ROYAL GOUNDER	March 6, 1979
COIMBATORE DISTRICT CENTRAL CO-OPERATIVE SUPPLY AND MARKETING SOCIETY LTD Vs. STATE OF TAMIL NADU	January 16, 1979
COIMBATORE MUNICIPALITY Vs. C G SUBBIAH	March 9, 1979
COMMISSIONER OF GIFT TAX Vs. INDO TRADERS AND AGENCIES MADRAS PRIVATE LIMITED	June 14, 1979
COMMISSIONER OF GIFT TAX Vs. VEERAPPA CHETTIAR K V K	February 1, 1979
COMMISSIONER OF GIFT TAX Vs. ALI HUSSAIN M JEEVAJI	July 18, 1979
COMMISSIONER OF GIFT TAX Vs. K A SHEIK DAWOOD LATE	October 10, 1979
COMMISSIONER OF GIFT TAX Vs. KRISHNA T S	October 12, 1979
COMMISSIONER OF GIFT TAX Vs. MANICKAM GUPTA K B	December 10, 1979
COMMISSIONER OF GIFT TAX TAMIL NADU-II Vs. K V K VEERAPPA CHETTIAR	February 1, 1979
COMMISSIONER OF GIFT TAX TAMIL NADU-III Vs. K B MANICKAM GUPTA	December 10, 1979
COMMISSIONER OF GIFT TAX TAMIL NADU-IV Vs. T S KRISHNA BY LEGAL	October 12, 1979
COMMISSIONER OF GIFT TAX TAMIL NADU-V Vs. LATE K A SHEIK DAWOOD	October 10, 1979
COMMISSIONER OF INCOME TAX Vs. RAO BAHADUR CALAVALA CUNNAN CHETTY CHARITIES	August 9, 1979
COMMISSIONER OF INCOME TAX Vs. KASTURI PALAYACAT CO	August 8, 1979
COMMISSIONER OF INCOME TAX Vs. BALASUBRAMANIAM M	August 10, 1979
COMMISSIONER OF INCOME TAX Vs. KISENCHAND CHELLARAM INDIA PRIVATE LIMITED	October 16, 1979
COMMISSIONER OF INCOME TAX Vs. SURYA PRABHA MILLS PRIVATE LIMITED	October 11, 1979
COMMISSIONER OF INCOME TAX Vs. ROYAL TEXTILES	October 11, 1979
COMMISSIONER OF INCOME TAX Vs. NARASIMHA MILLS P LIMITED	October 22, 1979
COMMISSIONER OF INCOME TAX Vs. SARASWATHI ACHI T	October 22, 1979
COMMISSIONER OF INCOME TAX Vs. KAIMAL P K	October 23, 1979
COMMISSIONER OF INCOME TAX Vs. SUBBARAYA CHETTY A K AND SONS	October 23, 1979
COMMISSIONER OF INCOME TAX Vs. EXPRESS NEWSPAPERS LIMITED	October 30, 1979
COMMISSIONER OF INCOME TAX Vs. LAKSHMI NARAYANAN SMT	October 30, 1979
COMMISSIONER OF INCOME TAX Vs. MADRAS INDUSTRIAL INVESTMENT CORPORATION LIMITED	November 5, 1979
COMMISSIONER OF INCOME TAX Vs. KANNIKA PARAMESWARI DEVASTHANAM AND CHARITIES	July 18, 1979
COMMISSIONER OF INCOME TAX Vs. KANAKARATHINAM K R	July 23, 1979
COMMISSIONER OF INCOME TAX Vs. ARUNA SUGARS LIMITED	July 11, 1979
COMMISSIONER OF INCOME TAX Vs. FALCON WIRES PRIVATE LIMITED	July 12, 1979
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED	July 16, 1979
COMMISSIONER OF INCOME TAX Vs. SOUTH ARCOT DISTRICT CO OP SUPPLY AND MARKETING SOCIETY LIMITED	July 16, 1979
COMMISSIONER OF INCOME TAX Vs. INDIAN AUTO STORES	August 7, 1979
COMMISSIONER OF INCOME TAX Vs. VASANTHA MILLS LIMITED	August 7, 1979
COMMISSIONER OF INCOME TAX Vs. KARUPPUSWAMY NADAR AND SONS	July 25, 1979
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL RADIATORS	July 25, 1979
COMMISSIONER OF INCOME TAX Vs. RANE BRAKE LININGS LIMITED	July 23, 1979
COMMISSIONER OF INCOME TAX Vs. ASHOKA LUNGI CO	July 24, 1979
COMMISSIONER OF INCOME TAX Vs. GANESA CHETTIAR P	June 19, 1979
COMMISSIONER OF INCOME TAX Vs. BALASUNDARAM AND CO	June 20, 1979
COMMISSIONER OF INCOME TAX Vs. SRINIVASA PERUMAL BANK LIMITED	June 28, 1979
COMMISSIONER OF INCOME TAX Vs. GOPINATH J G	June 25, 1979
COMMISSIONER OF INCOME TAX Vs. SARASWATHI PUBLICITIES	July 3, 1979
COMMISSIONER OF INCOME TAX Vs. ADMIRALTY FLATS MOTEL	July 3, 1979
COMMISSIONER OF INCOME TAX Vs. VENKATACHALAM V	July 3, 1979
COMMISSIONER OF INCOME TAX Vs. CITY PALAYACOT CO	July 6, 1979
COMMISSIONER OF INCOME TAX Vs. SOUTH MADRAS INDUSTRIAL DEVELOPMENT CO P LIMITED	July 9, 1979
COMMISSIONER OF INCOME TAX Vs. SHANMUGHA NADAR FINANCING CORPORATION S S A M	July 10, 1979
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA BUS UNION	January 31, 1979
COMMISSIONER OF INCOME TAX Vs. WOODLANDS HOTEL	January 31, 1979
COMMISSIONER OF INCOME TAX Vs. M SESHASAYEE	February 4, 1979
COMMISSIONER OF INCOME TAX Vs. KRISHNA AND CO	February 8, 1979
COMMISSIONER OF INCOME TAX Vs. ABDUL CADER MOTOR SERVICE	February 13, 1979
COMMISSIONER OF INCOME TAX Vs. KRISHNAN V	February 14, 1979
COMMISSIONER OF INCOME TAX Vs. BHARANI PICTURES	February 16, 1979
COMMISSIONER OF INCOME TAX Vs. BEST AND COMPANY PRIVATE LIMITED	February 20, 1979
COMMISSIONER OF INCOME TAX Vs. NAGAPATINAM IMPORT AND EXPORT CORPORATION	January 2, 1979
COMMISSIONER OF INCOME TAX Vs. CHELLADURAI R	January 17, 1979
COMMISSIONER OF INCOME TAX Vs. MUTHIAH M CT	January 17, 1979
COMMISSIONER OF INCOME TAX Vs. S R M C T M TIRUPPANI TRUST	January 24, 1979
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA BANK LIMITED	January 24, 1979
COMMISSIONER OF INCOME TAX Vs. CONCORD INDUSTRIES LIMITED	January 24, 1979
COMMISSIONER OF INCOME TAX Vs. PERFECT LINERS	January 22, 1979
COMMISSIONER OF INCOME TAX Vs. MADRAS WIRE PRODUCTS	January 22, 1979
COMMISSIONER OF INCOME TAX Vs. INDIRA V	January 22, 1979
COMMISSIONER OF INCOME TAX Vs. RAJAN H AND KANNAN H	June 15, 1979
COMMISSIONER OF INCOME TAX Vs. ETHIRAJ V L ESTATE OF	April 12, 1979
COMMISSIONER OF INCOME TAX Vs. VISWANATHA SASTRI A V ESTATE OF LATE	April 16, 1979
COMMISSIONER OF INCOME TAX Vs. RAJAM T S	March 9, 1979
COMMISSIONER OF INCOME TAX Vs. SHANMUGHANATHA NADAR S S	March 13, 1979
COMMISSIONER OF INCOME TAX Vs. DEGHAMWALA ESTATES	March 13, 1979
COMMISSIONER OF INCOME TAX Vs. SALEM BANK LIMITED	March 6, 1979
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA VISCOSE LIMITED	February 28, 1979
COMMISSIONER OF INCOME TAX Vs. MANJUSHREE PLANTATIONS LIMITED	February 26, 1979
COMMISSIONER OF INCOME TAX Vs. DAMODARA MUDALIAR A R AND CO	February 26, 1979
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRABHA PRIVATE LIMITED	February 27, 1979
COMMISSIONER OF INCOME TAX Vs. SALEM CO OPERATIVE CENTRAL BANK LIMITED	December 10, 1979
COMMISSIONER OF INCOME TAX Vs. M KANNAPPAN	December 10, 1979
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC COMPANY LIMITED	December 13, 1979
COMMISSIONER OF INCOME TAX Vs. ETHIRAJ V L ESTATE OF	December 13, 1979
COMMISSIONER OF INCOME TAX Vs. PALANIAPPA TRANSPORTS	December 18, 1979
COMMISSIONER OF INCOME TAX Vs. ARUNA SIZING MILLS	December 18, 1979
COMMISSIONER OF INCOME TAX Vs. KARTHIKEYAN G R	November 20, 1979
COMMISSIONER OF INCOME TAX Vs. PALANI ANDAVAR MILLS PRIVATE LIMITED	November 21, 1979
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN FILM CHAMBER OF COMMERCE	November 19, 1979
COMMISSIONER OF INCOME TAX Vs. LAKSHMI CO	November 19, 1979
COMMISSIONER OF INCOME TAX Vs. SIMPSON AND CO	November 13, 1979
COMMISSIONER OF INCOME TAX Vs. THIRUPPANI TRUST S RM CT M	November 13, 1979
COMMISSIONER OF INCOME TAX Vs. PLANTERS COMPANY PRIVATE LIMITED	November 14, 1979
COMMISSIONER OF INCOME TAX Vs. RANILAKSHMI GINNING SPINNING AND WEAVING MILLS LIMITED	November 14, 1979
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNAN P R	November 14, 1979
COMMISSIONER OF INCOME TAX MADRAS II Vs. V KUMARASWAMI	February 14, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. V INDIRA	January 22, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. R CHELLADURAI	January 17, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. A R DAMODARA MUDALIAR AND COMPANY	February 26, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. P R RAMAKRISHNAN	November 14, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. G R KARTHIKEYAN	November 20, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. ESTATE OF V L ETHIRAJ BY OFFICIAL TRUSTEE	December 13, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. T S RAJAM	March 9, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. ESTATE OF V L ETHIRAJ BY OFFICIAL TRUSTEE	April 12, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. M CT MUTHIAH	January 17, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. S S A M SHANMUGHA NADAR FINANCING CORPORATION	July 10, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. P GANESA CHETTIAR	June 19, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. P K KAIMAL	October 23, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. M BALASUBRAMANIAM	August 10, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. JANKUT MUSTAFA BILGEN	October 10, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU II Vs. SOUTH MADRAS INDUSTRIAL DEVELOPMENT COMPANY PRIVATE LIMITED	July 9, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU II Vs. ESTATE OF LATE A V VISWANATHA SASTRI BY THE EXECUTOR	April 16, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU II Vs. S S SHANMUGHANATHA NADAR	March 13, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU III Vs. RANE BRAKE LININGS LIMITED	March 23, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU III Vs. BRAKES INDIA LIMITED	February 21, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU III Vs. A K SUBBARAYA CHETTY AND SONS	October 23, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. T SARASWATHI ACHI	October 22, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. K R KANAKARATHINAM	July 23, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. H RAJAN AND H KANNAN	June 15, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. S RM CT M THIRUPPANI TRUST	November 13, 1979
COMMISSIONER OF INCOME TAX TAMIL NADU VI Vs. V VENKATARAMAN	July 3, 1979
COMMISSIONER OF WEALTH TAX Vs. VISWANATHIAH B	October 10, 1979
COMMISSIONER OF WEALTH TAX Vs. SARASWATHI ACHI T	October 16, 1979
COMMISSIONER OF WEALTH TAX Vs. ARTI GOENKA	February 27, 1979
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF THE ESTATE OF V R CHETTY	February 28, 1979
COMMISSIONER OF WEALTH TAX Vs. RAJAMMA M V	February 1, 1979
COMMISSIONER OF WEALTH TAX Vs. SAVITHRI G	December 17, 1979
COMMISSIONER OF WEALTH TAX CENTRAL MADRAS Vs. G SAVITHRI	December 17, 1979
COMMISSIONER OF WEALTH TAX I Vs. M V RAJAMMA	February 1, 1979
COMMISSIONER OF WEALTH TAX TAMIL NADU II Vs. B VISWANATHIAH	October 10, 1979
COMMISSIONER OF WEALTH TAX TAMIL NADU IV Vs. T SARASWATHI ACHI	October 16, 1979
COMMISSIONER, MUNICIPALITY, MANNARGUDI Vs. KRISHNAMURTHI AND ANOTHER	July 11, 1979
CONTROLLER OF ESTATE DUTY Vs. KAMALUDDIN FAKRI S M	October 10, 1979
CONTROLLER OF ESTATE DUTY Vs. SCHIDANANDAM S	August 6, 1979
CONTROLLER OF ESTATE DUTY Vs. E M GOPALAKRISHNA KONE	August 10, 1979
CONTROLLER OF ESTATE DUTY Vs. GOPALAKRISHNA KONE ESTATE OF LATE SHREE E M	August 10, 1979
CONTROLLER OF ESTATE DUTY Vs. HILAL K	June 14, 1979
CONTROLLER OF ESTATE DUTY Vs. VALLIAPPA CHETTIAR ESTATE OF LATE V RM	July 18, 1979
CONTROLLER OF ESTATE DUTY Vs. STATE BANK OF INDIA	July 30, 1979
CONTROLLER OF ESTATE DUTY Vs. SHYAMALA ANNI V ESTATE OF LATE	January 30, 1979
CONTROLLER OF ESTATE DUTY Vs. PADMAVATHI RAMACHANDRAN	February 12, 1979
CONTROLLER OF ESTATE DUTY Vs. SETHURAMAN PILLAI ESTATE OF LATE	February 20, 1979
CONTROLLER OF ESTATE DUTY Vs. SIVASUBRAMANIAN K	February 21, 1979
CONTROLLER OF ESTATE DUTY Vs. KUPPUSWAMI S	February 6, 1979
CONTROLLER OF ESTATE DUTY Vs. PADMAVATHI RAMACHANDRAN	February 13, 1979
CONTROLLER OF ESTATE DUTY Vs. LALITHAMANI V	January 18, 1979
CONTROLLER OF ESTATE DUTY Vs. RAJARATHNAM CHETTIAR S B LATE	March 7, 1979
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE S B RAJARATHNAM CHETTIAR	March 7, 1979
CONTROLLER OF ESTATE DUTY Vs. IDA BELLA SCUDDAR DR	March 29, 1979
CONTROLLER OF ESTATE DUTY Vs. LAKSHMANAN CHETTIAR N L S V	December 19, 1979
CONTROLLER OF ESTATE DUTY Vs. P. MARIAPPA MUDALIAR	November 12, 1979
CONTROLLER OF ESTATE DUTY MADRAS Vs. S KUPPUSWAMI	February 6, 1979
CONTROLLER OF ESTATE DUTY MADRAS V ESTATE OF LATE V RM VALLIAPPA CHETTIAR Vs. MEENAKSHI ACHI	March 18, 1979
CONTROLLER OF ESTATE-DUTY Vs. ESTATE OF LATE SETHURAMAN PILLAI	February 20, 1979
CONTROLLER OF ESTATE-DUTY Vs. K SIVASUBRAMANIAN	February 21, 1979
CONTROLLER OF ESTATE-DUTY Vs. V LALITHAMANI	January 18, 1979
CONTROLLER OF ESTATE-DUTY Vs. S M KAMALUDDIN FAKRI	October 10, 1979
CONTROLLER OF ESTATE-DUTY Vs. N L S V LAKSHMANAN CHETTIAR	December 19, 1979
CORRESPONDENT HINDU GIRLS HIGH SCHOOL Vs. EDUCATION TRIBUNAL (PRINCIPAL SUBORDINATE JUDGE)	August 6, 1979
D A SATHYANARAYANA CHETTIAR Vs. STATE OF TAMIL NADU	November 22, 1979
D NATARAJA ACHARI Vs. BALAMBAL ANIMAL	March 13, 1979
D PADMAVATHI Vs. STATE OF TAMIL NADU	February 22, 1979
D RAJAPATHI Vs. UNIVERSITY OF MADURAI	March 29, 1979
D. SUSEELA Vs. THE CO-OPERATIVE TRIBUNAL (DISTRICT JUDGE)	July 26, 1979
DASAPRAKASH BOTTLING CO Vs. COMMISSIONER OF INCOME TAX	July 10, 1979
DEPUTY COMMISSIONER C T COIMBATORE Vs. G GOVINDARAJU CHETTIAR	June 13, 1979
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE 18 Vs. VIJAYA TRADING COMPANY	August 29, 1979
DEPUTY COMMISSIONER CT COIMBATORE DIVISION COIMBATORE 2 Vs. SIVAKUMAR AND COMPANY	July 5, 1979
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION Vs. B R KUPPUSWAMI CHETTY	November 7, 1979
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. P C MOHAMMED IBRAHIM MARAKAYAR SONS	November 15, 1979
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. A HAJEE ABDUL SHUKOOR	January 8, 1979
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION Vs. C SARAVANAN AND COMPANY	August 2, 1979
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION TIRUCHIRAPALLI Vs. PANAYAPPAN LEATHER INDUSTRIES	December 11, 1979
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION TIRUCHIRAPALLI Vs. P GNANAMBAL	November 27, 1979
DEVARAJAN I Vs. TAMIL NADU FARMERS SERVICE CO OPERATIVE FEDERATION	January 23, 1979
DHANALAKSHMI Vs. THE SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION	January 11, 1979
DR. CHERIAN Vs. P. RAMASAMI NAIDU AND ORS.	October 24, 1979
DR. N.R. RAO ALIAS N. RAGHAVENDRA RAO AND ANR. Vs. PREMIER AUTO ELECTRIC PRIVATE LIMITED, BY ITS BRANCH MANAGER V.B. MENON	June 22, 1979
DR. O.C. MOHAMED HASHIM Vs. TAMIL NADU STATE WAKF BOARD REPRESENTED BY SECRETARY AND ORS.	December 5, 1979
DURAI Vs. D. DEVARAJALU NAIDU	August 16, 1979
DURAIRAJ Vs. SHANMUGHAM AND ANR.	October 12, 1979
DURGA FABRICS, CHENNIMALAI REPRESENTED BY ITS PARTNER, A.M. PATNASWAMI MUDALIAR AND ORS. Vs. SRI DURGA TEXTILES, KARUR REPRESENTED BY ITS PARTNER K.N. RAMAMURTHI	November 16, 1979
DURGA SHANKAR INDUSTRIES VIJYAWADA Vs. GOVERNMENT OF INDIA	February 6, 1979
E I D PARRY INDIA LIMITED MADRAS Vs. GOVERNMENT OF INDIA	February 5, 1979
E. DURAI RAJ Vs. STATE REP. BY SUB-INSPECTOR OF POLICE MINJUR P. S. ENNORE CIRCLE, CHINGLEPUT DIST.	April 2, 1979
E. PADMANABHAN AND ORS. Vs. THE TIRUCHIRAPALLI MUNICIPAL COUNCIL BY ITS EXECUTIVE AUTHORITY THE COMMISSIONER	February 28, 1979
EDGER WESLEY Vs. EMITY VIOLET	April 2, 1979
ENGINEERING CONSTRUCTION CORPORATION LTD Vs. ADDITIONAL LABOUR COURT	October 30, 1979
ENGINEERING METAL AND GENERAL WORKERS UNION Vs. M. JEEVANLAL (1929) LTD.	November 15, 1979
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	October 11, 1979
ESAKKI THEVAR Vs. M.M. AHMED SHA AND ANR.	April 23, 1979
FOOD CORPORATION OF INDIA REPRESENTED BY THE CHAIRMAN Vs. PREMIER ROLLER FLOUR MILLS LTD BY THE MANAGING PARTNER OF ITS MANAGING AGENTS DHANALAKSHMI & COMPANY, G RAJAGOPALAN	September 14, 1979
G MUTHUKRISHNAN Vs. ADMINISTRATIVE MANAGER NEW HORIZON SUGAR MILLS PRIVATE LIMITED PONDICHERRY	October 18, 1979
G RAMASUBBU PILLAI Vs. GOVERNMENT OF INDIA	January 30, 1979
G SRIHARI Vs. MADRAS DOCK LABOUR BOARD	September 6, 1979
G. KUTHABAKSH Vs. A.P. SAMY	June 26, 1979
G. SUBRAMANIA MUDALI Vs. SRINIVASA PILLAI AND ANR.	April 2, 1979
G.K. JOSE AND ORS. Vs. RAMATHAL	January 16, 1979
GANAPATHY ASST. WELFARE OFFICER MADURA MILLS AND AMBASAMUTRAM Vs. KRISHNAN AND ANOTHER	August 24, 1979
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF TAMIL NADU	February 22, 1979
GHEWARCHAND BY POWER OF ATTORNEY AGENT NEMICHAND Vs. NAGARAJAN AND THREE ORS.	August 31, 1979
GNANAPRAKASAM AND ORS Vs. SABASTHI AMMAL	June 25, 1979
GOLLAPUDI SURYANARAYANA CHETTY Vs. STATE OF TAMIL NADU	August 2, 1979
GOVERNMENT OF INDIA Vs. REICHOLD CHEMICALS INDIA LIMITED	November 27, 1979
GOVINDAMMAL Vs. PALLAVAN TRANSPORT CORPORATION	July 27, 1979
HAJI ABDULLAH SAIT Vs. K. SANJEEVI RAO	February 1, 1979
HARGO INDUSTRIES FOUNDRIES Vs. STATE OF TAMIL NADU	February 22, 1979
HELEN JAYARAJ Vs. SUB REGISTRAR OF MYLAPORE	October 11, 1979
HILAL K Vs. APPELLATE CED	March 13, 1979
HIS HOLINESS SRI-LA-SRI AMBALAVANA PANDARA SANNATHI AVERGAL, ADHEENAKARTHAR, TIRUVADUTHURAI ADHEENAM AND HEREDITARY TRUSTEE, ATMANATHA SWAMI DEVASTHANAM Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD AND ANR.	August 21, 1979
IN RE: ABDUL KHADER Vs. STATE	October 22, 1979
IN RE: ABDUL KHADER Vs. A.B.C.	October 22, 1979
IN RE: AVAYAMBAL Vs. STATE	November 23, 1979
IN RE: C. RAMASWAMI Vs. STATE	March 29, 1979
IN RE: DEVADOSS AND OTHERS Vs. STATE	August 7, 1979
IN RE: GAITONDE Vs. STATE	March 14, 1979
IN RE: KRISHNAPPA NADAR Vs. STATE	March 5, 1979
IN RE: L. RAMIAH NADAR AND CO. Vs. STATE	January 23, 1979
IN RE: M/S. PREMIER STUDS & CHAPLELS CO., REP. BY PARTNER R.K. RAMADOSS AND HEIRS Vs. STATE	November 23, 1979
IN RE: P. JEYAVEERAPANDIAN Vs. STATE	August 20, 1979
IN RE: P.M. KRISHNAMOORTHY Vs. STATE	August 31, 1979
IN RE: PAKKIRI SAHIB Vs. STATE	April 19, 1979
IN RE: PANCHAMI Vs. STATE	November 21, 1979
IN RE: PANCHAMI Vs. A.B.C.	November 21, 1979
IN RE: RAJASEKBARAN Vs. STATE	July 16, 1979
IN RE: SHANMUGHAM Vs. STATE	November 22, 1979
INDIAN BANK Vs. EVALAPPAN	March 13, 1979
INDIAN INSTITUTE OF TECHNOLOGY Vs. REGIONAL P F COMMISSIONER	January 23, 1979
J K SAYANI Vs. BRIGHT BROTHERS PVT LTD	April 26, 1979
JAMBAGAVALLI AMMAL Vs. GOVINDARAJA KANDLAR	January 31, 1979
JAYA HILLS PRODUCE Vs. STATE OF TAMIL NADU	October 31, 1979
JEYPORE SUGAR COMPANY LIMITED Vs. INCOME TAX OFFICER	November 21, 1979
JOHARA BIVI Vs. JULAIKA BIVI AND ORS.	January 5, 1979
K BALAN Vs. GOVERNMENT OF INDIA	July 20, 1979
K BALASUBRAMANIA NAIR Vs. COMMISSIONER OF INCOME TAX	January 17, 1979
K HILAL Vs. APPELLATE CONTROLLER OF ESTATE DUTY	March 13, 1979
K LAKSHMANASWAMI CHETTIAR Vs. STATE OF TAMIL NADU	October 17, 1979
K M MOHAMED GHOUSE AND COMPANY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE IDO NAGAPATTINAM	June 15, 1979
K M MOHAMMED YUSUF ZULAIKA UNIMA Vs. P A ABDUL KHADER	November 26, 1979
K MADHAVAKRISHNA Vs. COMMISSIONER OF GIFT TAX TAMIL NADU	July 16, 1979
K N VELLAYAN Vs. GOVERNMENT OF TAMIL NADU	February 23, 1979
K RAMASWAMY Vs. GOVERNMENT OF TAMIL NADU	July 10, 1979
K S VENKATASUBBA REDDIAR Vs. COMMISSIONER OF INCOME TAX	February 20, 1979
K SANKARANARAYANA IYER Vs. COMMISSIONER OF INCOME TAX	February 21, 1979
K. CHIDAMBARAM AND ANR. Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT AND ORS.	April 16, 1979
K. CHINNATHAMBI GOUNDER AND ANR. Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY THE SECRETARY TO GOVERNMENT, HARIJAN WELFARE DEPARTMENT AND ANR.	June 22, 1979
K. JAINULALUDDEN AND ORS. Vs. K.P. JAINULALUDDEN AND ORS.	March 13, 1979
K. MUTHURAMAKRISHNA CHETTIAR Vs. K.V. NARAYANAN KUTTY	November 20, 1979
K. NARAYANASWAMY Vs. SUNDARI	August 14, 1979
K. PERIASWAMY AMBALAM Vs. PICHAYAMMAL AND ORS.	April 9, 1979
K. SOMASUNDARAM PILLAI AND ORS. Vs. R. DORAIRAJ AND ORS.	January 5, 1979
K.G. MOHAMMAD KASSIM Vs. A. RAHMATHULLA	November 16, 1979
K.J. RAMAMOORTHI AND ANR. Vs. O.T. RAMAMURTHY ALIAS RAMAKRISHNAN AND ANR.	January 19, 1979
K.M. ELLAPPAN Vs. THE DISTRICT COLLECTOR AND ORS.	November 22, 1979
K.N. MEERA MOHIDEEN AND ORS. Vs. A.K. SUBRAMANIA AYYAR AND ANR.	March 29, 1979
K.P. PRABHAKARAN Vs. THE UNION OF INDIA	March 29, 1979
K.PL.S.PL. FIRM, COLOMBO BY ITS PARTNER K.PL.S.PL. SUBRAMANIAN CHETTIAR Vs. RM. P. MR. M. SUBRAMANIA CHETTIAR AND ORS.	June 21, 1979
K.R. RAMASWAMY AND ORS. Vs. P.R. KANNAPPAN AND ORS.	October 11, 1979
KADAKIA SONS, PROPRIETOR OF IMPERIAL PRODUCTS, REGISTERED PARTNERSHIP FIRM, MADRAS Vs. S.R.A. REDDIAR, A FIRM CARRYING ON BUSINESS IN QUILON AND OTHERS	April 5, 1979
KANDASWAMY GOUNDER Vs. KANDASAMY GOUNDER S/O. SUBBIAH GOUNDER	January 25, 1979
KANHAILAN CHANDAK Vs. R. MOHAN	December 20, 1979
KANNAMMAL ACHI Vs. S. SUBBALAKSHMI ALIAS D. SUBBALAKSHMI AMMAL	June 27, 1979
KAPPINI GOUNDAR Vs. K. KUPPUSWAMY	November 30, 1979
KARUNAI AMMAL Vs. KARUPPA GOUNDER AND ANR.	September 5, 1979
KASI PADAYACHI Vs. MUTHUKUMARASWAMI NAIDU	October 31, 1979
KOLAPUR TRADERS Vs. SUBRAMANIA MUDALIAR	January 31, 1979
KOLAPUR TRADERS BY PARTNER GANDHIBAI Vs. SUBRAMANIA MUDALIAR	January 30, 1979
KOMALAM AMMAL Vs. ASHOKA CYCLE AND MOTOR COMPANY	July 20, 1979
KUPPA PANDITHAN Vs. MARUDHACHALA PANDITHAN AND ORS.	February 1, 1979
KUPPAYAMMAL AND ORS. Vs. PARVATHAMMAL AND ORS.	August 13, 1979
KWALITY MONUMENTS Vs. THE TAHSILDAR	October 17, 1979
L AR ARUNACHALAM PILLAI Vs. STATE OF TAMIL NADU	October 12, 1979
L K K GAFOOR Vs. M T LAKSHMANA MUDALIAR	March 1, 1979
L. NARAYANASWAMI Vs. T. KANAGARATHINAM	September 10, 1979
L.S. RANE Vs. UNION OF INDIA AND OTHERS	October 18, 1979
LAKSHMI OPTICALS,E N MOHANASUNDARAM Vs. N RAMAKRISHNAN	September 20, 1979
M K ABDUL RAHIMAN Vs. COMMISSIONER OF INCOME TAX	February 13, 1979
M MANOHARA CHETTY Vs. C COOMARASWAMY NAIDU AND SONS	June 29, 1979
M P GANANAMBAL Vs. COMMISSIONER OF INCOME TAX	December 18, 1979
M RANGANATHA SASTRI Vs. COMMISSIONER OF INCOME TAX	January 16, 1979
M V KRISHNAMOORTHY Vs. ANANDALAKSHMI	October 13, 1979
M. DAKSHINAMURTHI GURUKKAL Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TAMIL NADU, COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT AND ORS.	March 5, 1979
M. KALI MUDALIAR, PROP. M.K.M. BUS SERVICE Vs. THE STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT AND ORS.	March 6, 1979
M. KANAKAVEL PILLAI BY POWER AGENT M. SELLAIYAH PILLAI Vs. DRUGS AND CHEMICALS, KUMBAKONOM BY ITS MANAGING DIRECTOR, T. RAMANI	November 30, 1979
M. RAMALINGAM Vs. KOTHANDARAMAN	November 6, 1979
M. THAMILMANI Vs. THE SUB COLLECTOR AND ORS.	June 13, 1979
M. VELUCHAMY GOUNDER AND ANOTHER Vs. K. MANI	October 18, 1979
M. VELUCHAMY GOUNDER AND ANR. Vs. K. MANI	October 16, 1979
M.K.M. MOHAMMED ABU BUCKER AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.	April 3, 1979
M.S. BABU Vs. THE COMMISSIONER, CORPORATION OF MADRAS AND ANR.	July 3, 1979
M.S.N. PANDIA NADAR Vs. THE COLLECTOR OF MADURAI AND ANR.	January 17, 1979
MADHAVAKRISHNAN K Vs. COMMISSIONER OF GIFT TAX	July 16, 1979
MADRAS ALUMINIUM COMPANY LIMITED Vs. UNION OF INDIA	November 27, 1979
MADRAS FERTILISERS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS	November 19, 1979
MADRAS MACHINE TOOLS MFRES Vs. SPL DY COMMISSIONER OF LABOUR	March 7, 1979
MADURA COATS LIMITED Vs. INSPECTOR OF FACTORIES	December 16, 1979
MADURA COATS LIMITED Vs. INSPECTOR OF FACTORIES	November 16, 1979
MADURAI KAITHARI JAVULI URPATHIYALARGAL SANGAM LIMITED Vs. STATE OF TAMIL NADU	October 24, 1979
MAHALAKSHMI Vs. P.S RAJESWARI ALIAS SANTHA BAI	May 16, 1979
MANAGEMENT OF ADDISON AND CO Vs. PRESIDING OFFICER LABOUR COURT	March 5, 1979
MANAGEMENT OF BINNY LIMITED Vs. ADDITIONAL LABOUR COURT	February 21, 1979
MANAGEMENT OF PUDUKOTTAH TEXTILE LIMITED Vs. A GANAPATHI	July 9, 1979
MANGALAM AMMAL AND ORS. Vs. SWADESHI COTTON MILLS CO., LTD., BY ITS MILL SECRETARY AND PRINCIPAL OFFICER, K.P. AGARWAL AND ANR.	November 2, 1979
MANGALANAYAGI AMMAL AND VEDHAM IYER Vs. THE AUTHORISED OFFICER, LAND REFORMS AND ANR.	August 17, 1979
MANI V S Vs. COMMISSIONER OF GIFT TAX	June 19, 1979
MANIVANNAN Vs. HIS EXCELLENCY THE LT. GOVERNOR, PONDICHERRY STATE, REPRESENTING THE PRESIDENT OF THE INDIAN REPUBLIC AND ORS.	June 19, 1979
MARUDACHALA UDAYER Vs. DHANAPANI	March 2, 1979
MASCHEMEIJER AROMATICS (INDIA) PRIVATE LIMITED Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY, EXCISE AND PROHIBITION AND ANR.	April 16, 1979
MATHURAM AUGUSTINE Vs. VIJAYARANI	April 3, 1979
MAYA JOTHI Vs. RANGANAYAKI AMMAL	November 8, 1979
MEENAKSHI AMMAL Vs. J BALAKRISHNAN	January 29, 1979
MESDAMES TARA MOOLGAUKAR AND ORS. Vs. T. RAJA MOHAN RAO	February 15, 1979
MOHAMED HABIBULLAH Vs. RAHIMATH BEEVI	November 5, 1979
MOHAMED IBRAHIM AND ANR. Vs. ABDUL AZEEZ, REPRESENTED BY HIS POWER AGENT, M. MOHAMED JAFFAR	June 20, 1979
MOHAMMAD HUSSAIN Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE RAMANATHAPURAM	March 5, 1979
MOHAN BABU Vs. STATE	January 19, 1979
MOHAN MEAKIN BREWERIES LIMITED Vs. STATE OF TAMIL NADU	February 18, 1979
MOOKAMMAL Vs. CHITRAVADIVAMMAL	October 23, 1979
MRS. J. KASTHURI AND ORS. Vs. SETH GHANSHAMDAS VONSIMAL DEVA BANK	January 11, 1979
MUTHUSWAMY GOUNDER Vs. C.P. SINGHARAM	June 29, 1979
MUTHUSWAMY GOUNDER AND ANR. Vs. RANGAMMAL AND ORS.	July 31, 1979
N DHARMALINGAM Vs. UNION OF INDIA	January 31, 1979
N KASIA PILLAI Vs. COLLECTOR OF CENTRAE EXCISE MADRAS	June 25, 1979
N. ARJUNA CHETTY Vs. S. MALLAPPAN AND ANR.	November 6, 1979
N. CHENNIAPPAN AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT, HOUSING DEPARTMENT AND ANR.	November 13, 1979
N. LAKSHMI AMMAL AND ANR. Vs. P. MANICKA NAIDU AND ANR.	March 5, 1979
N. PALANISWAMY Vs. RAMASWAMY AND ORS.	December 12, 1979
N. RAMANUJAM NAIDU Vs. C. PANCHANATHA MUDALIAR AND ANR.	September 28, 1979
N. RAMASWAMI REDDIAR Vs. S.N. PERIAMUTHU NADAR	August 14, 1979
N. SRINIVASAN Vs. K.S. NARAYANAN AND ORS.	January 19, 1979
NACHIMUTHU INDUSTRIAL ASSOCIATION Vs. COMMISSIONER OF INCOME TAX	July 24, 1979
NAGALINGA NADAR Vs. K. MEHRUNISA BEGUM AND ANR.	September 13, 1979
NAGPAL PETRO CHEM LIMITED MADRAS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS	January 25, 1979
NALLU POOSARI Vs. P.S. PALANIAPPAN, HEREDITARY TRUSTEE OF SRI ARULMIGU MARIAMMAN TEMPLE AT VALANADU, TIRUCHI	November 14, 1979
NANJAPPA CHETTY Vs. MANIKKAM CHETTY	December 11, 1979
NATIONAL INDUSTRIES Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS	September 3, 1979
NEELAVARNA IYER Vs. SRINIVASA IYER	January 19, 1979
NORTH ARCOT DISTRICT CO-OPERATIVE SUPPLY AND MARKETING SOCIETY LTD Vs. STATE OF TAMIL NADU	July 5, 1979
O.P. RAMASWAMI GOUNDER AND OTHERS Vs. SUB-INSPECTOR OF POLICE, ANAMALAI	March 7, 1979
OFFICIAL ASSIGNEE HIGH COURT MADRAS Vs. KANTIAYALAL SHARMA	April 19, 1979
OUMMA HABIBA Vs. COMMISSIONER OF INCOME TAX	December 13, 1979
P BALASUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU	August 8, 1979
P CHRISTOPHER JOBEZ Vs. INDIAN BANK	March 1, 1979
P F GEORGE Vs. STATE OF TAMIL NADU	February 28, 1979
P K MOORTHY Vs. FOOD INSPECTOR KUMBAKONAM MUNICIPALITY	April 27, 1979
P KUPPUSWAMY MUDALIAR Vs. BOARD OF REVENUE COMMERCIAL TAXES CHEPAUK MADRAS 5	February 14, 1979
P L ANWAR BASHA Vs. M NATARAJAN	November 26, 1979
P M PERIANNA PILLAI Vs. COMMISSIONER BOARD OF REVENUE C T -5	November 13, 1979
P P M THANGIAH NADAR Vs. STATE OF TAMIL NADU	November 19, 1979
P R RAMASUBRAMANIA RAJA Vs. STATE OF TAMIL NADU	March 13, 1979
P S SANKARALINGA NADAR Vs. COMMISSIONER FOR COMMERCIAL TAXES BOARD OF REVENUE MADRAS 5	November 22, 1979
P. NACHIMUTHU MUDALIAR Vs. M. PONNUSWAMY	December 18, 1979
P. PERIASAMI AND ORS. Vs. P. PERIATHAMBI AND ORS.	January 11, 1979
P. RAMAMOORTHY AND ANR. Vs. N.R. PATTARI CHETTIAR	July 24, 1979
P. RAMESH RAO Vs. K.V. SRINIVASA RAO	March 9, 1979
P.A. AMEERJOHN AND BROS. Vs. ANNA TRANSPORT CORPORATION LTD.	July 2, 1979
P.A. KALAIYAPPAN Vs. THE COMMISSIONER OF LAND REVENUE AND COMMERCIAL TAXES AND TWO ORS.	December 13, 1979
P.M. SHAMS UNNISSA BEGUM Vs. C.K. NANJIAH	October 11, 1979
P.V. SUBBU CHETTY AND SONS Vs. MADRAS STAINLESS EMPORIUM (REGD.) AND ANR.	January 11, 1979
PALANIAMMAL Vs. PALLIPALAYAM JAMIA MASJID MUTHAVALLI S.M. DAWOOD, PALLIPALAYAM, TIRUCHENGODE TK. AND ANR.	October 11, 1979
PALANIAMMAL Vs. RANGASWAMI	October 26, 1979
PALLAVAN TRANSPORT CORPORATION LTD Vs. APPELLATE AUTHORITY UNDER THE INDUSTRIAL	July 20, 1979
PANDI Vs. STATE	November 14, 1979
PARRY CONFECTIONERY LIMITED MADRAS Vs. GOVERNMENT OF INDIA	December 5, 1979
PARTHASARATHY Vs. KUPPAMMAL	October 17, 1979
PATTAMMAL AND ORS. Vs. YASOTHA AMMAL AND ORS.	August 17, 1979
PATTAYI PADAYACHI (DIED) AND ORS. Vs. SUBBARAYA PADAYACHI AND ORS.	October 10, 1979
PERIATHAMBI GOUNDAN Vs. DISTRICT REVENUE OFFICER COIMBATORE	September 27, 1979
PERUMAL REDDY AND OTHERS Vs. STATE BY SUB-INSPECTOR OF POLICE, CCIW, C.I.D., VELLORE	March 9, 1979
PONNU SAW MILLS Vs. STATE OF TAMIL NADU	November 22, 1979
PUGALAGIRI V Vs. CONTROLLER OF ESTATE DUTY ASST	July 27, 1979
R KAMALAM Vs. STATE OF TAMIL NADU	February 12, 1979
R MARIA THANGAM Vs. U MURUGAN	February 28, 1979
R V R NALLASIVAM Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	October 12, 1979
R VENKATESAN Vs. STATE	August 27, 1979
R. KANTNIMATHI Vs. STATE OF TAMIL NADU, REPRESENTED BY THE SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT	February 6, 1979
R. MARIANTONY Vs. THE GOVERNMENT OF TAMIL NADU REPRESENTED BY THE ASSISTANT SECRETARY, EDUCATION DEPARTMENT AND ORS.	June 29, 1979
R. RAGHAVAN AND ANR. Vs. THE AUTHORISED OFFICER (LAND REFORMS) AND ANR.	February 16, 1979
R. RAMASAMY Vs. THE REVENUE DIVISIONAL OFFICER, VRIDHACHALAM AND OTHERS	January 29, 1979
R. RATHNAM Vs. R. KULANDAIVELU	March 14, 1979
R. SIVAGNANAM Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.	October 10, 1979
R. SOUNDARAPANDIAN AND ORS. Vs. SPECIAL SECRETARY TO GOVERNMENT OF TAMIL NADU, INDUSTRIES DEPARTMENT	August 14, 1979
R.A.J. RATHINAM Vs. THE REVENUE DIVISIONAL OFFICER VRIDDHACHALAM AND OTHERS	January 19, 1979
RAGHAVACHARI Vs. MADRAS PRINTERS AND LITHOGRAPHERS ASSN	April 17, 1979
RAJAMMAL Vs. LAKSHMI AND ANR.	September 10, 1979
RAMA VILAS SERVICE LTD Vs. SIMPSON AND GROUP COMPANIES WORKERS UNION AND	July 31, 1979
RAMACHANDRAN Vs. STATE	April 27, 1979
RAMADOSS Vs. STATE BY S.I. OF POLICE, PULARAI	February 14, 1979
RAMALINGA KALINGARAYAR Vs. THE VILLAGE PANCHAYAT, VADAKKUR SOUTH BY ITS PRESIDENT A. SWAMINATHAN AND ORS.	June 15, 1979
RAMALINGAM Vs. MANICKA GOUNDER AND ORS.	March 15, 1979
RAMASWAMI MUDALIAR KUDUMBA DHARMA TRUST Vs. AGRICULTURAL INCOME TAX OFFICER	September 24, 1979
RAMASWAMI NAICKER Vs. JAGADEESAN	July 23, 1979
RAMASWAMI NAIDU Vs. M.S. VELAPPAN AND ORS.	February 19, 1979
RAMU NADAR AND ORS. Vs. SUNDARARAJA IYENGAR AND ORS.	February 16, 1979
RANGANATHA PILLAI Vs. THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, ADMINISTRATION DEPARTMENT	January 8, 1979
RATHINAM PILLAI Vs. GNANABARAMAN PILLAI	January 24, 1979
RATHNAM AND CO Vs. INSPECTING ASSISTANT COMMISSIONER	April 2, 1979
RAYALA CORPORATION PRIVATE LIMITED Vs. MUTHURAMALINGAM V M ITO	June 29, 1979
RENOWN BISCUIT CO BOMBAY Vs. KAMALANATHAN	January 25, 1979
S ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU	June 17, 1979
S BALACHANDRAN Vs. A CHAMPALAL JAIN	October 17, 1979
S HEDAYATULLAH Vs. GOVERNMENT OF INDIA	December 13, 1979
S K MANAVALAN Vs. B S MARY	July 20, 1979
S KANNAN Vs. STATE OF TAMIL NADU	July 5, 1979
S M SYED MOHSIN Vs. COMMISSIONER OF INCOME TAX	February 13, 1979
S NATIONAL ENGINEERING AND FOUNDRY COMPANY Vs. ARKAYTHE STATE OF TAMIL NADU	October 18, 1979
S P JANAKIPATTI Vs. PRESIDING OFFICER LABOUR COURT	June 19, 1979
S P S JAYAM Vs. GAJALAKSHMI AND CO	August 13, 1979
S PALANI Vs. INDIAN BANK	December 26, 1979
S PERIASAMI Vs. TMT CHELLAMMAL AND ANR	June 21, 1979
S S MANICKAM Vs. ARPUTHA BHAVANI RAJAM	February 21, 1979
S SORNAM Vs. INSPECTOR OF CENTRAL EXCISE SIVAKASI	June 18, 1979
S SUNDARARAJAN Vs. THE AUTHORISED OFFICER (LAND REFORMS)	February 8, 1979
S. GANAPATHI SUBRAMANIAM AND THREE ORS. Vs. S. GANAPATHY SUNARAM PILLAI AND SIX ORS.	October 18, 1979
S. JASWANT SINGH Vs. A.R. RAMANATHAN	April 25, 1979
S. PERUMAL CHETTIAR Vs. T. SANTHANAM	February 20, 1979
S. RAMAMURTHY Vs. THE MANAGEMENT OF NEYVELI LIGNITE CORPORATION LTD. AND ANR.	June 21, 1979
S. RAMANUJAM AND ORS. Vs. M.E. MANICKA MUDALIAR	June 14, 1979
S. RAMASWAMI ALIAS CHO AND ANR. Vs. SRI. CHARAN SINGH AND ANR.	October 10, 1979
S. RATHINAMMAL Vs. AYYAVU	September 27, 1979
S.A.M. JAMEEMA BEEVI AND ANR. Vs. EASWARLAL PATEL AND ORS.	June 22, 1979
S.M.A. ABDUL RASHEED Vs. A.M.A. ABDUL BATCHA AND ORS.	April 27, 1979
S.M.O. UTHAMAN CHETTIAR Vs. R.M. NACHAPPA CHETTIAR AND ORS.	September 5, 1979
S.N. CHINNA KANDAR AND ORS. Vs. THE COMMISSIONER, H.R. AND C.E. AND ORS.	September 6, 1979
S.R. GOVINDARAJAN ALIAS BABU Vs. RUKMANI GOVINDARAJAN AND ANOTHER	August 24, 1979
S.U.S. DAVEY AND SONS Vs. LIBERTY DRY CLEANERS, UNDER THE NAME BOARD (GARMENT CLEANERS)	October 26, 1979
SAKTHI SUGARS LIMITED COIMBATORE Vs. UNION OF INDIA	September 28, 1979
SAMPOORNAMMAL Vs. RAJENDRAN	November 8, 1979
SAMUEL AND COMPANY, REPRESENTED BY ITS MANAGING PARTNER M. SAMUEL Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD AND ANR.	March 5, 1979
SANKAR AND COMPANY Vs. STATE OF TAMIL NADU	June 28, 1979
SANKARI CEMENT ALAI THOZHILALAR MUNNERTRA SANGAM, BY ITS SECRETARY K. KARUNAKARAN Vs. THE GOVERNMENT OF TAMIL NADU BY ITS SECRETARY, LABOUR AND EMPLOYMENT DEPARTMENT AND ANR.	July 10, 1979
SARADA BINDING WORKS AND ORS. Vs. THE ASSISTANT COMMISSIONER OF URBAN LAND TAX	June 12, 1979
SARADA INDUSTRIES MADRAS Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA	November 29, 1979
SATHYAMANGALAM CO-OPERATIVE URBAN BANK, LIMITED Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETY AND ANR.	October 23, 1979
SECRETARY CHOLAN POKKUVARATHU KAZHAGA THOLILALAR MUNNETRA SANGAM KUMBAKONAM Vs. LABOUR COURT APPELLATE AUTHORITY UNDER THE INDUSTRIAL EMPLOYMENT STANDING ORDERS ACT 1946	July 20, 1979
SEETHAI MILLS LIMITED Vs. N PERUMALSAMY	August 10, 1979
SEETHAMMAL Vs. COMMISSIONER OF INCOME TAX	June 13, 1979
SEGM. ABDUL MALIK SAHIB AND ANOTHER Vs. SELLAPPA GROUNDER AND ANOTHER	January 31, 1979
SENGA PILLAI AND ORS. Vs. VARADARAJAN AND ORS.	August 14, 1979
SENGODAN AND ORS. Vs. C.P. SRINIVASA PILLAI	July 23, 1979
SESHASAYEE PAPER AND BOARDS LIMITED SALEM Vs. ASSISTANT COLLR CENTRAL EXCISE SALEM	February 6, 1979
SETH LUNIDARAM TIKAMDAS Vs. COMMISSIONER OF INCOME TAX	February 26, 1979
SETTLEMENT OFFICER AND ORS Vs. K V KRISHNA IYER AND ANR	June 29, 1979
SHANMUGHA BOOPATHI AND ORS. Vs. PERIANNAN SERVAI AND ORS.	December 18, 1979
SHEVEROY ESTATES LIMITED Vs. GOVERNMENT OF TAMIL NADU	August 2, 1979
SILVER CHEM INDUSTRIES Vs. STATE OF TAMIL NADU	November 7, 1979
SIVAKAMI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 27, 1979
SOMARAM Vs. JEWANTHARAJ LUNIA AND ANOTHER	October 11, 1979
SOMASUNDARA KOUNDER Vs. KRISHNA KOUNDER	June 14, 1979
SOMASUNDARA NADAR (DIED) AND ORS Vs. BHUSEKARAPANDIAN	September 6, 1979
SOUNDARAMMAL Vs. SUNDARA MAHALINGA NADAR	September 26, 1979
SOURASAMY IMACULE JOSEPHINE Vs. MARIA JOSEPH ROCK REPRESENTED BY POWER-OF ATTORNEY JOSEPHINE MARIAKANNU SOURASAMY AND ORS.	September 3, 1979
SOUTH INDIA AUTOMOTIVE CORPORATION PRIVATE LIMITED Vs. STATE OF TAMIL NADU	August 9, 1979
SOWDAMBIGAI MOTOR SERVICE Vs. STATE OF TAMIL NADU, SECRETARY TO GOVERNMENT, TRANSPORT DEPARTMENT AND ORS	July 7, 1979
SREE MEENAKSHI MILLS LTD., MADURAI Vs. THE SPECIAL TRIBUNAL FOR URBAN LAND TAX APPEALS, MADURAI & ANOTHER	September 26, 1979
SRI AUROBINDO SOCIETY Vs. RAMADOSS NAIDU	April 8, 1979
SRI AUROBINDO SOCIETY, PONDICHERRY REP. BY ITS GENERAL SECRETARY, SRI THUNGHUNER WALA, PONDICHERRY Vs. RAMADOSS NAIDU AND OTHER	April 3, 1979
SRI BALAJI ENTERPRISE Vs. DEPUTY REGIONAL P F COMMISSIONER	July 10, 1979
SRI SANKARASWAMY MADAM REPRESENTED BY ITS MADATHIPATHY AND ANR. Vs. THE AUTHORISED OFFICER (LAND REFORMS)	February 1, 1979
STATE Vs. VEERAPANDY	January 11, 1979
STATE BY PUBLIC PROSECUTOR Vs. MUTHIAH	July 5, 1979
STATE OF TAMIL NADU Vs. S VISWANATHAN PRINTERS AND PUBLISHERS PRIVATE LIMITED	January 30, 1979
STATE OF TAMIL NADU Vs. A P T MANICKA NADAR	April 19, 1979
STATE OF TAMIL NADU Vs. INDIAN OFFICERS ASSOCIATION	March 1, 1979
STATE OF TAMIL NADU Vs. INDIA METAL INDUSTRIES	March 6, 1979
STATE OF TAMIL NADU Vs. INDODAN MILK PRODUCTS	August 9, 1979
STATE OF TAMIL NADU Vs. MUNDRAN KALA MANDIR	November 7, 1979
STATE OF TAMIL NADU Vs. MCDOWELL AND COMPANY LIMITED	October 31, 1979
STATE OF TAMIL NADU Vs. K O MOHAMED SULAIMAN AND COMPANY	November 12, 1979
STATE OF TAMIL NADU Vs. M VAITHILINGAM	November 14, 1979
STATE OF TAMIL NADU Vs. MAHENDRA BROTHERS	November 14, 1979
STATE OF TAMIL NADU Vs. ASSOCIATED SALES OF INDIA	December 11, 1979
STATE OF TAMIL NADU REPRESENTED BY THE ACCOMMODATION CONTROLLER Vs. K.N. DHANASKARAN	December 9, 1979
STATE, BY PUBLIC PROSECUTOR Vs. N. KESAVAN	August 24, 1979
SUJANI TEXTILES PRIVATE LIMITED Vs. ASSISTANT REGISTRAR OF COMPANIES MADRAS	October 31, 1979
SUNDARESA MEHTA T Vs. CONTROLLER OF ESTATE DUTY	July 10, 1979
SUREKHA Vs. THE UNITED BANK OF INDIA	December 7, 1979
SUREKHA Vs. THE UNITED BANK OF INDIA	December 17, 1979
SURYAPRAKASH GUPTA AND ORS. Vs. THE MADRAS PIECE-GOODS MERCHANTS CHARITABLE TRUST	August 23, 1979
T K PATTABHIRAMAN Vs. COMMISSIONER OF INCOME TAX	June 21, 1979
T M A YACUB HUSSAIN Vs. STATE OF TAMIL NADU	November 15, 1979
T M N M SOMASUNDARA NADAR Vs. STATE OF TAMIL NADU	February 22, 1979
T SUNDARESA MEHTA Vs. CONTROLLER OF ESTATE DUTY MADRAS	March 10, 1979
T V BALAKRISHNAN Vs. T S VENKATACHALAM	August 16, 1979
T.N. LAKSHMANAN Vs. S.P. HAJEE ALAVUDEEN SAHEB SONS	February 9, 1979
T.N. UNNAMALAI ACHI Vs. SAMINATHA PATHAR	August 7, 1979
T.P. ABDUL KHADAR AND ORS. Vs. RAJAMMAL AND ORS.	June 13, 1979
T.P. VENKATACHARY Vs. M.N. PARTHASARATHY	October 26, 1979
T.R. BALASUBRAMANIAM AND ORS. Vs. THE DIRECTOR OF ENFORCEMENT	February 27, 1979
TAMIL NADU IRON AND STEEL COMPANY Vs. STATE OF TAMIL NADU	July 12, 1979
THAILAMMAL AND ORS. Vs. A.V. MALLAYYA PILLAI AND ORS.	July 10, 1979
THE AUTHORISED OFFICER, LAND CEILING, PONDICHERRY Vs. VENKATASUBBA REDDIAR AND OTHERS	October 23, 1979
THE BALUSSERRY BENEFIT CHIT FUND (P.) LTD. Vs. S. SREENIVASAN ALIAS S.S. VASAN AND ANR.	April 27, 1979
THE DEPUTY COMMISSIONER (C.T.) Vs. INDIAN REFRIGERATION INDUSTRIES PRIVATE LIMITED	June 13, 1979
THE EXECUTIVE OFFICER OF SRI RANGANATHASWAMI DEVASTHANAM Vs. SRI SEHSA IYENGAR HAMSA VAHANA MANDAGAPADI PRIVATE FAMILY TRUST ESTATE	March 2, 1979
THE HONORARY SECRETARY, SOURASHTRA SABHA Vs. THE PRESIDING OFFICER OF THE SPECIAL TRIBUNAL OF THE URBAN LAND TAX APPEAL AND ANR.	July 10, 1979
THE LAND COMMISSIONER, BOARD OF REVENUE CHEPAUK AND THE AUTHORISED OFFICER (LAND REFORMS VELLORE) Vs. V. UDAYAKUMAR	December 18, 1979
THE LIFE INSURANCE CORPORATION OF INDIA Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT AND ORS.	April 27, 1979
THE MUSIC ACADEMY, REPRESENTED BY ITS PRESENT TRUSTEE AND CONVENOR TRUST BOARD, S. RAMASWAMI Vs. K. RAMAN NAIR	November 27, 1979
THE SIRSILK LIMITED Vs. THE DISTILLERY OFFICER AND ORS.	April 3, 1979
THE STATE OF TAMIL NADU, REPRESENTED BY THE ACCOMMODATION CONTROLLER Vs. K.N. DHANASEKARAN	November 9, 1979
THE VANGUARD INVESTMENTS LIMITED Vs. THE INDIAN MUTUAL GENERAL INSURANCE SOCIETY LIMITED	March 9, 1979
TMT. M.D. SIGAMANI Vs. THE PRESIDING OFFICER THE LABOUR COURT AND ANR.	February 12, 1979
TOTTAL MONTHEMMAL NAIDU Vs. KOTTIKKOLLAN EDAVALATH NABEESA AND ANR.	December 4, 1979
TRIPLICANE URBAN CO OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 17, 1979
UNION Vs. ENGINEERING METAL AND GENERAL WORKERSM JEEVANLAL 1929 LIMITED	November 15, 1979
UNITED NILGIRIS TEA ESTATES COMPANY LIMITED Vs. GOVERNMENT OF TAMIL NADU	March 1, 1979
UNIVERSAL COMMERCIAL CO Vs. COMMISSIONER OF INCOME TAX	July 2, 1979
UNIVERSAL ELECTRIC LIMITED Vs. COMMISSIONER OF INCOME TAX	July 2, 1979
V A RAMRAJ Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	August 14, 1979
V DAKSHINAMOORTHY Vs. COMMISSION OF INQUIRY	August 29, 1979
V KRISHNAPPA CHETTIAR Vs. STATE OF TAMIL NADU	July 26, 1979
V R A MANICKA MUDALIAR DECD Vs. ASSISTANT CONTROLLER OF ESTATE DUTY MADURAI	July 27, 1979
V S ALWAR IYENGAR Vs. TAHSILDAR AND RECORD OFFICER SRIVILLIPUTTUR	January 4, 1979
V S MEENAKSHI ACHI Vs. COMMISSIONER OF GIFT TAX MADRAS	June 19, 1979
V. BICHAWA Vs. M. VENKATESAN	July 24, 1979
V. BICHAWA Vs. M. VENKATESAN	June 24, 1979
V. MANICKAVASAGAM Vs. THE STATE OF TAMIL NADU. REP. BY THE ENTERTAINMENT TAX OFFICER, ADYAR, ASSESSMENT CIRCLE, MADRAS	June 28, 1979
V. SANKARAN AND ORS. Vs. THE MANAGEMENT OF THE INDIAN BANK REPRESENTED BY THE CHAIRMAN AND MANAGING DIRECTOR AND ORS.	August 8, 1979
V. SIVATHAVILLI THEVAR Vs. THE COLLECTOR OF RAMANATHPURAM AND ANR.	April 23, 1979
V. VELLUSWAMY Vs. THE INSPECTOR-GENERAL OF POLICE AND ANR.	March 13, 1979
V.S. KRISHNASWAMI (DIED) V.S.K.R. TRANSPORT AND ANR. Vs. M. MARAPPAN AND ANR.	August 3, 1979
V.S. RAMANATHAN Vs. B. SUBBULAKSHMI AND E.S.P. RAMAN	March 5, 1979
V.S. VALLIPPA CHETTIAR (DECEASED) AND ORS. Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SPECIAL DEPUTY TAHSILDAR (L.R.)	January 22, 1979
V.T. ARUNACHALAM Vs. THE COMMISSIONER, H.R. AND C.E., ADMINISTRATIVE DEPARTMENT AND TWO ORS.	September 27, 1979
VAIRAVAN SERVAI A Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	November 13, 1979
VAIYAPURI PARADESI ANNADHANA CHATRAM Vs. AUTHORISED OFFICER, LAND REFORMS	January 31, 1979
VALLABA GANESAR DEVASTHANAM Vs. A ANANDAVADIVELU MUDALIAR	August 14, 1979
VARALAKSHMI SUNDAR AND ORS. Vs. MEERAN AND ANR.	September 12, 1979
VASAVAMBAL Vs. CHENNIAPPA GOUNDER	October 24, 1979
VEDANAYAGAM Vs. JANAKI AMMAL	August 3, 1979
VEIAYUTHA CHETTIAR (DECEASED) AND ORS. Vs. PURU SHOTHAM COLOM ALIAS GANESAN	March 30, 1979
VENKATACHALARN CHETTIAR Vs. ADAIKAPPA CHETTIAR	April 5, 1979
VENKATALAKSHMI AMMAL AND ANR. Vs. NARAYANI AMMAL AND ANR.	September 7, 1979
VENKATARAMA NAIDU Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI	February 28, 1979
VERNON AND COMPANY PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU	July 12, 1979
VINCENT Vs. T RAMAN	July 6, 1979
WATERFALL ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1	January 11, 1979
WATKINS MAYOR AGRICO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS	January 11, 1979
YOUSUFF RADIO Vs. BOARD OF REVENUE COMMERCIAL TAXES CHEPAUK MADRAS 5	January 16, 1979

Year 1979 of HIGH COURT OF MADRAS

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